|
A Subba Rao Vs. Secretary Andhra Co operative Central Land Mortgage Bank
Tirupathi
|
March 28, 1956 |
|
ABDUL GHANI HAMID Vs. STATE
|
December 27, 1956 |
|
ABDUL KAREEM SAB Vs. GOWLIVADA S. SILAR SAHEB AND ANOTHER
|
January 24, 1956 |
|
ABDUL KARIM Vs. SALES TAX OFFICER MAHBOOBNAGAR
|
June 29, 1956 |
|
ADUSUMILLI KUTUMBARAO Vs. THE COMMISSIONER OF SALES TAX
|
November 30, 1956 |
|
AKRAM MEN Vs. SECUNDERABAD MUNICIPAL CORPORATION
|
December 12, 1956 |
|
ALAPATI SIVARAMAKRISHNAYYA Vs. ALAPATTI KASHIVISHWANANDHAM AND ORS.
|
March 13, 1956 |
|
ALLURI BANGAR RAJU AND ORS. Vs. ALLURI RAJA KALIDINDI SURAIAHMMA BAHADUR AND ANR.
|
January 11, 1956 |
|
Aluri Appamma Vs. Balaji Lal Lala
|
March 7, 1956 |
|
AMARAVATHI MOTOR TRANSPORT CO Vs. STATE
|
January 25, 1956 |
|
AMBATIPUDI RAMABRAHMAM Vs. STATE OF ANDHRA PRADESH
|
November 16, 1956 |
|
ANISETTI VENKANNA ALIAS VENKATESWARA RAO AND ANR. Vs. RIMALAPUDI VENKATA RAO AND ANR.
|
December 4, 1956 |
|
APPALANARASIMHAM PATRUDU Vs. MUTYALA RAO
|
January 18, 1956 |
|
APPANNA Vs. CHAMAN LAL
|
March 7, 1956 |
|
B Srikantaiah Vs. Election Officer Hindupur Municipality Hindupur
|
August 28, 1956 |
|
B V HANUMANTHA RAO Vs. STATE OF ANDHRA
|
March 21, 1956 |
|
BAGEPALLE CHENGAPPA Vs. STATE
|
December 18, 1956 |
|
BALAKRISHNAMMA Vs. NANDESAM
|
July 27, 1956 |
|
Banda Manikyam Vs. Banda Venkayamma
|
August 24, 1956 |
|
Bandaru Venkayya Vs. Lakshmi Narasayya alias Lakshmayya died
|
January 16, 1956 |
|
Bhagyanagar Cloth Stores Vs. Peesumal Harbhagvandas
|
December 5, 1956 |
|
BHIKAJEE DADABHAI AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1956 |
|
Bhootapati Aseervadam Vs. STATE
|
February 13, 1956 |
|
BOARD OF REVENUE, CHEPAUK, MADRAS, REFERRING OFFICER Vs. POOSARLA CHINA APPALANARASIMHULU
|
September 17, 1956 |
|
Bobbili Gowresu Vs. Kottu Subhadramma
|
April 5, 1956 |
|
BOBBILI SRIRAMAMURTHY Vs. BATCHU DHANRAJU AND ORS.
|
November 19, 1956 |
|
BODDU SANYASI PATRUDU Vs. STATE
|
January 9, 1956 |
|
BOKKASAM KRISHNAYYA Vs. STATE
|
January 9, 1956 |
|
BRANMAYYA Vs. CHINTAYYA
|
March 30, 1956 |
|
BULIKA CHANDRIAH AND ANOTHER Vs. TADI NARAYAN REDDY
|
December 20, 1956 |
|
C P SINGH Vs. K HANUMANTHA RAO
|
November 8, 1956 |
|
CHADAJI KUBAJI Vs. STATE OF ANDHRA PRADESH
|
March 12, 1956 |
|
CHANDA YADGIRI Vs. M. VENKATAIAH AND OTHERS
|
November 23, 1956 |
|
CHEVENDRA VENKATA KUTUMBA RAO Vs. GOVARDHANAM APPALACHARYULU
|
December 26, 1956 |
|
Chirumamilla Tirupatayya Vs. STATE
|
April 17, 1956 |
|
Chittoori Rangavalli Tayaramma AND Tunuguntla Venkata Rao Vs. Revenue Divisional Officer Guntur
|
March 22, 1956 |
|
COMMISSIONER M C GUNTUR Vs. VENKATEEWARA RAO
|
January 27, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHAVA REDDI P V
|
February 12, 1956 |
|
Commissioner of Income tax Madras Vs. P V Raghava Reddi
|
February 21, 1956 |
|
D C T O KAKINADA Vs. P L SWAMY
|
April 20, 1956 |
|
D Raja Ram Vs. Deputy Inspector General of Police North Range
Waltair
|
April 3, 1956 |
|
D.V. NARASIMHA RAJU Vs. REGIONAL-TRANSPORT AUTHORITY AND ANR.
|
September 21, 1956 |
|
Damisetri Satyanarayana Murthi Vs. Damisetti Bhavanna
|
April 18, 1956 |
|
Dangeti Appanna Vs. Dangeti Venkataratnam
|
February 15, 1956 |
|
DEPUTY COMMISSIONER COMMERCIAL TAXES Vs. NAGENDRAPPA
|
March 20, 1956 |
|
DUGGIRALA SADASIVA VITTAL Vs. BOLLA RATTALU
|
December 18, 1956 |
|
DWARAMPUDI NAGARATNAMBA Vs. KUNUKU RAMAYYA AND ANOTHER
|
September 29, 1956 |
|
EMINENI GALIB Vs. B VEERANARAYANA
|
March 13, 1956 |
|
ESWARA GOWD Vs. SOMASEKHARA GOWD
|
February 24, 1956 |
|
G KRISHNA SOMAYAJULU Vs. D ANNAPPA
|
September 10, 1956 |
|
G V SUBRAHMANYAM and CO Vs. STATE OF ANDHRA PRADESH
|
March 30, 1956 |
|
G VENKAYAMMA Vs. G VEERAYYA
|
August 31, 1956 |
|
GAFFAR BAIG Vs. ABDUL KHALEEL KHAN
|
January 23, 1956 |
|
GEESHAPATI GURUKUL Vs. SUBRAHMANYAM
|
February 10, 1956 |
|
Gokeda Latcharao Vs. Viswanadham Bhimayya
|
February 3, 1956 |
|
GOLLA VENKATA SUBRAMANYAM Vs. STATE OF ANDHRA
|
March 30, 1956 |
|
GOLUKONDA TIRUPATHAYYA Vs. GUDIVADA APPALANAIDU AND ORS.
|
July 25, 1956 |
|
Gopal Mines AND Mineral Works Kollipara Vs. State of Andhra
|
November 8, 1956 |
|
GOPALAKRISHNA MOTOR TRANSPORT CO LTD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNA DISTRICT
|
April 6, 1956 |
|
Govardhanam Appalacharyulu Vs. Govardhanam Rangacharyulu
|
March 15, 1956 |
|
GOVERNMENT OF ANDHRA Vs. EAST INDIA COMMERCIAL CO LTD
|
December 17, 1956 |
|
GOVERNMENT OF ANDHRA (NOW ANDHRA PRADESH) Vs. EAST INDIA COMMERCIAL CO. LTD.
|
December 7, 1956 |
|
GOVERNMENT OF ANDHRA NOW ANDHRA PRADESH Vs. K RAJAIAH AND CO
|
November 8, 1956 |
|
GOVINDAMMA Vs. BULLEMMA
|
February 24, 1956 |
|
HANUMANTHA RAO Vs. C T O KAKINADA
|
March 21, 1956 |
|
HARADEVI Vs. STATE OF ANDHRA PRADESH
|
April 3, 1956 |
|
HUSSAIN SAHEB Vs. MOULI SAHEB
|
January 25, 1956 |
|
IN RE KODANDA RAMASWAMI VARI DEVASTANAM Vs. STATE
|
February 15, 1956 |
|
IN RE PEDDA AMMA MUTTIGADU AND OTHERS Vs. STATE
|
December 31, 1956 |
|
IN RE RAGEPALLE CHENGAPPA Vs. STATE
|
July 30, 1956 |
|
IN RE: HYDERABAD COURT-FEES ACT (VI OF 1324 F), SCH. II, ART. 1 Vs. STATE
|
November 19, 1956 |
|
IN RE: VADLAMUDI KUTUMBA RAO Vs. STATE
|
September 28, 1956 |
|
INDIAN HUME PIPE CO., LTD. Vs. VENDRA VENKANNA, PROPRIETOR OF JAI BHARATHI CEMENT WORKS, PENUGONDA
|
August 7, 1956 |
|
INUGANTI YOGANANDA NARASIMHA RAMACHANDRA JAGANNADHA RAO Vs. STATE OF ANDHRA
|
December 28, 1956 |
|
IRALA PALLE RAMIAH Vs. STATE
|
January 31, 1956 |
|
J RANGAIAH Vs. K PEDDIREDDI
|
April 16, 1956 |
|
JAGADGURU KARIBASAVA RUJENDRA SWAMIJL Vs. STATE OF ANDHRA AND ORS.
|
November 22, 1956 |
|
JAGANNADHAM (R.) Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
September 26, 1956 |
|
JAGANNATH RAO S V Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1956 |
|
K Muniswami Chetti Vs. STATE
|
November 26, 1956 |
|
K PAPAIAH Vs. STATE
|
February 8, 1956 |
|
K V DAS Vs. VIJAYAWADA MUNICIPALITY
|
February 3, 1956 |
|
K V N Ramarao Vs. State of Andhra
|
April 10, 1956 |
|
K VENKATASWAMY and SON Vs. RAYALASEEMA BANK LTD
|
February 3, 1956 |
|
K. NARASAREDDI Vs. STATE OF ANDHRA
|
August 16, 1956 |
|
K. VENKATASUBBAYYA Vs. K. ROSAYYA AND ORS.
|
February 9, 1956 |
|
KADIYALA CHANDRAYYA Vs. STATE OF ANDHRA
|
November 16, 1956 |
|
KAKURAMJI Vs. BAPIRAJU
|
January 24, 1956 |
|
KALLURI VEMA REDDY Vs. REDDI GANGI REDDI
|
July 31, 1956 |
|
KANCHERLA MANGAPATHI RAO Vs. INCOME TAX OFFICER
|
August 31, 1956 |
|
Kancherla Venkateswara Rao Vs. Digavalli Venkatasiva Rao
|
February 23, 1956 |
|
KANCHETI RAMAKRISHNAYYA Vs. MANDADI NARASAYYA AND OTHERS
|
September 7, 1956 |
|
Kanchupati Malla Reddy Vs. Kanchupati Subbamma
|
January 31, 1956 |
|
KANNEPALLI VISWESWARA DAKSHINAMURTHL SOMAYULU AND ANR. Vs. KANNEPALLI KRISHNAMUITHI AND ORS.
|
December 19, 1956 |
|
KARNATI SATYANARAYANA Vs. GUMMADI SUBBAIAH AND SIX OTHERS
|
March 27, 1956 |
|
KARRI VENKAMMA Vs. KARRI VENKATAREDDI
|
November 13, 1956 |
|
KATAF CHINA FAREED Vs. STATE OF ANDHRA
|
November 16, 1956 |
|
Katragadda Venkaiasubbayya Vs. Katragadda Virayya
|
August 21, 1956 |
|
KINGAM SAVARANNA Vs. STATE
|
December 7, 1956 |
|
KODANDA RAMASWAMI VARI DEVASTANAM Vs. KODANDA RAMASWAMI VARI DEVASTANAM
|
February 15, 1956 |
|
Kodandaramaswami Devasthanam Buchireddipalem Vs. D Seshayya
|
February 15, 1956 |
|
KOLLAPUDI GOVINDAMMA Vs. MANI BULLEMA
|
February 24, 1956 |
|
KOMMISETTI PAPAYYA Vs. MAYAVARAM LAKSHMAMMA
|
November 26, 1956 |
|
Konakanchi Kesava Narayana Vs. Obulareddigari Venkatamma
|
November 14, 1956 |
|
KONDAMMA Vs. SESHAMMA
|
February 17, 1956 |
|
Kondeti Pullayya Vs. Pydi Peda Appanna
|
March 9, 1956 |
|
KOONAM NARASA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 16, 1956 |
|
KOPPALA VENKATASWAMI Vs. SATRASALA LAKSHMINARAYANA CHETTI
|
December 20, 1956 |
|
KOSARAJU BRAHMIAH Vs. CHIKURTI CHINTAYYA AND ANOTHER
|
March 30, 1956 |
|
Kotha Seshamma Vs. Pittala Venkayya
|
August 10, 1956 |
|
KOTTAPALLI VCNKATESWARLU Vs. KOTTA-PALLI BAPAYYA AND ORS.
|
October 9, 1956 |
|
KOUTARAPU VENKATA CHENCHAYYA Vs. KOUTARAPU RAMALINGAM AND ORS.
|
August 6, 1956 |
|
KRISBNAMURTHI Vs. BAPANAYYA
|
March 28, 1956 |
|
Kuchibotla Kanakamma Vs. Tadepalli Ranga Rao
|
January 11, 1956 |
|
KUDAPA SUBBANNA IN RE Vs. KUDAPA SUBBANNA IN RE
|
March 26, 1956 |
|
KUPPALU VENKATASWAMI AND ANOTHER Vs. KOLLA CHELAMMAYYA NAIDU AND OTHERS
|
April 23, 1956 |
|
KURAPATI SUBBA REDDI Vs. VIRPAM CHENCHIAH
|
January 23, 1956 |
|
L SRIRANGAMMA Vs. G NARAYANAMMA
|
April 19, 1956 |
|
LAGADAPATI SUBBA RAMAIAH Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1956 |
|
LAKSHMINARAYANA Vs. VENKAYAMMA
|
January 12, 1956 |
|
LATCHA RAO Vs. BHIMAYYA
|
February 23, 1956 |
|
Lingamaneni Krishnamurthi Vs. C Jaganmohana Rao
|
July 24, 1956 |
|
M CHIMPRAMMA Vs. P SUBRAHMANYAM
|
August 24, 1956 |
|
M K Abu Bucker Vs. B Moidu
|
November 16, 1956 |
|
M MATHRA DAS Vs. HARI RAM
|
December 14, 1956 |
|
M V JOGARAO Vs. STATE OF ANDHRA PRADESH
|
August 17, 1956 |
|
M VENKIAH Vs. K CHINA PUNNIAH
|
February 29, 1956 |
|
Maddi Narayanam AND Bro a Firm at Gudivada Vs. Kanumuri Subbaraju proprietor Sri Dhanalakshmi Rice Mill a firm at Razole
|
March 7, 1956 |
|
MAHALAKSHMAMMA IN RE Vs. MAHALAKSHMAMMA IN RE
|
September 28, 1956 |
|
MAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
August 22, 1956 |
|
MAHARAJAH OF PITHAPURAM Vs. D L O KAKINADA
|
March 13, 1956 |
|
MAHENDRA SINGH Vs. STATE OF ANDHRA PRADESH
|
March 15, 1956 |
|
MAHOMED ALI Vs. STATE
|
December 27, 1956 |
|
Makkena Chimpiramma Vs. Pabbisetty Subrahmanyam
|
September 14, 1956 |
|
Makutam Basavalingam Vs. Makutam Swarajyalakshmi
|
August 6, 1956 |
|
Malineni Mallayya Vs. Sompalli Kondappa Naidu
|
December 6, 1956 |
|
MALLA REDDI Vs. SUBBAMMA
|
January 31, 1956 |
|
MALLIPUDI NARASIMHAMURTHY Vs. MALLIPUDI NAGABHUSHANAM
|
February 9, 1956 |
|
Manepragada Ramachandra Rao Vs. Revenue Divisional Officer Kowur West Godavari District
|
August 29, 1956 |
|
MANGALAPALLI RAMAKRISHNIAH Vs. STATE OF ANDHRA PRADESH REPRESENTED BY COMMERCIAL
|
March 23, 1956 |
|
MANGALAPALLI RAMAKRISHNIAH Vs. STATE OF ANDHRA
|
March 3, 1956 |
|
Mannem Edukondalu Vs. State
|
April 7, 1956 |
|
Manthina Venkatapathi Raju Vs. State of Andhra
|
August 30, 1956 |
|
MATAMESWARA RAO Vs. STATE
|
January 16, 1956 |
|
MELLACHERUVU PUNDARIKAKSHUDU Vs. KUPPA VENKATAKRISHNA SASTRI
|
November 16, 1956 |
|
Messrs S R V G Press Co Kurnool Vs. Commissioner of Excess Profits Tax Hyderabad AND Andhra Hyderabad
|
February 21, 1956 |
|
Mittadoddi Rama Rao Vs. Duwuru Venkata Rajeswara Sastry
|
April 19, 1956 |
|
MOHIDEEN KHAN Vs. MAJID KHAN
|
April 10, 1956 |
|
Moka Jambanna Vs. Kopparam Honnappa
|
February 21, 1956 |
|
MUNICIPAL COUNCIL NELLORE Vs. VEERABHADRA RAO
|
April 20, 1956 |
|
MUTYALU Vs. STATE OF ANDHRA PRADESH
|
January 6, 1956 |
|
N KOTAYYA Vs. STATE OF ANDHRA PRADESH
|
April 6, 1956 |
|
N.V.L. NARASIMHA RAO Vs. RAO BAHADUR TELLAKULA JAIAYYA AND ORS.
|
January 10, 1956 |
|
NAGULAKONDA VENKATA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1956 |
|
Nalluru Basavaiah Naidu Vs. Takkella Venkateswarulu
|
February 8, 1956 |
|
NANDIGAM RAMARAO AND OTHERS Vs. BURUGUPALLI SRIKRISHNAMURTHI AND OTHERS
|
December 18, 1956 |
|
NANNEKA SESHAYYA AND OTHERS Vs. STATE OF ANDHRA PRADESH
|
December 27, 1956 |
|
NARASAYYA AND ORS. Vs. RAMADRAYYA AND ORS.
|
March 29, 1956 |
|
NARASIMHULU K CH Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1956 |
|
Narayanam Seshacharyulu Vs. Narayanam Venkatacharyulu
|
April 16, 1956 |
|
NARSING RAO Vs. STATE
|
February 27, 1956 |
|
NAWAB ZAIN YAR JUNG Vs. RAGHOTAM RAO
|
December 26, 1956 |
|
Nese Sankarayya Vs. STATE
|
January 30, 1956 |
|
Nimmagadda Ramabrahma Sastri Vs. Nimmagadda Lakshminarasimham
|
January 18, 1956 |
|
NIZAM SUGAR FACTORY LTD Vs. COMMISSIONER OF SALES TAX HYDERABAD
|
February 24, 1956 |
|
Nunna Bapiraju Vs. Khan Bahadur Mohammad Azimtulla Khan Saheb
|
August 8, 1956 |
|
NUNNA SESHAMMA Vs. KALLA GANGARAJU
|
February 29, 1956 |
|
P Appayya Vs. STATE
|
April 11, 1956 |
|
P Balaramakrishna Rao Vs. P Suryaprakasa Rao
|
October 9, 1956 |
|
P PRAKASA RAO Vs. P LAKSHMIKANTAM
|
March 6, 1956 |
|
P S S S FIRM MADRAS Vs. NARASIMHA RAO
|
February 17, 1956 |
|
P. SATYANARAYANA. Vs. DISTRICT PANCHAYAT OFFICER
|
September 14, 1956 |
|
P. SITARAMAMMA Vs. P. ANKAIAH AND OTHERS
|
November 26, 1956 |
|
PANCHAYAT PANDRPAADU Vs. STATE OF ANDHRA PRADESH
|
July 27, 1956 |
|
PAPAMMA Vs. STATE OF HYDERABAD
|
March 5, 1956 |
|
Paritala Narasimham Vs. Ayinampudi Venkayya
|
January 25, 1956 |
|
Parupudi Bapoo Rao Kakinada Vs. Commissioner of Excess Profits Tax Madras
|
February 15, 1956 |
|
PASUMARTHI PEERAYYA AND OTHERS Vs. ARVAPALLI RAMAKRISHNAYYA
|
November 13, 1956 |
|
PASUPULETI KRISHNAMURTHI Vs. ANNADASU BAPANAYYA AND ORS.
|
March 28, 1956 |
|
Penna Venku Reddi Vs. Konda Pichi Reddi
|
March 20, 1956 |
|
PICHAMMA Vs. GURAVIAH
|
November 9, 1956 |
|
Pilla Venugopalam Vs. Commissioner Vijayawada Municipality
|
March 22, 1956 |
|
POONDLA LAKSHMINARAPA REDDI Vs. VONTERU VARADA REDDI AND OTHERS
|
February 9, 1956 |
|
Poosala Venkateswarlu Vs. Batchu Narasamma
|
March 23, 1956 |
|
POTTI SWAMI AND BROTHERS AND ANOTHER Vs. UNION OF INDIA
|
February 23, 1956 |
|
Potti Swami Cloth merchants Vijayawada Vs. Union of India
|
March 23, 1956 |
|
PUBLIC PROSECUTOR Vs. DAWOOD
|
March 14, 1956 |
|
PUBLIC PROSECUTOR Vs. CHALAMAIAH
|
August 2, 1956 |
|
Public Prosecutor Vs. M Rangareddy
|
April 18, 1956 |
|
PUBLIC PROSECUTOR Vs. B KRISHNASAMI
|
June 5, 1956 |
|
Public Prosecutor Vs. P K Ramachandra Iyer
|
July 6, 1956 |
|
Public Prosecutor Vs. Mulugu Jwala Subrahmanyam alias M J Subrahmanyam
|
February 17, 1956 |
|
PUBLIC PROSECUTOR Vs. DAMERA VENKATA NARASAYYA
|
November 8, 1956 |
|
PUBLIC PROSECUTOR Vs. DR. B. KRISHNASAMI AND OTHERS
|
September 5, 1956 |
|
PUBLIC PROSECUTOR Vs. THALLA GANGADHARUDU
|
January 6, 1956 |
|
Pudi Ramulu Vs. STATE
|
April 20, 1956 |
|
Pudota Chinnamma Vs. Sanapareddi Subbareddi
|
September 14, 1956 |
|
PURUSHOTHAM HARIDAS Vs. AMRUTH GHEE CO LTD
|
August 16, 1956 |
|
R Govindoo Vs. N Ramachander
|
November 8, 1956 |
|
R.V.V. SATYNARAYANA PRASAD Vs. THE MUNICIPAL COUNCIL VIJAYAWADA
|
November 7, 1956 |
|
RACHEPALLI ATCHAMMA Vs. YERRAGUNTA RAMI REDDI
|
November 27, 1956 |
|
RAGHAVA REDDI P V Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1956 |
|
RAGHAVENDRA SWAMI MUTT Vs. BOARD OF COMMISSIONERS, HINDU RELIGIOUS ENDOWMENTS
|
December 24, 1956 |
|
RAHAMTULA Vs. MASTAN SETH
|
March 9, 1956 |
|
RAJAH MANYAM MEENAKSHAMMA Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1956 |
|
RAJAH SARVAGNA KUMARA KRISHNA YACHENDRA, RAJAH OF VENKATAGIRI Vs. RAJAH NAVANEETHA KRISHNA YACHENDRA AND OTHERS
|
November 9, 1956 |
|
Rajah Sri Rao Swetachalapati Ramakrishna Rangarao Bahadur
Varu Vs. Damera Ramarao Garu
|
March 6, 1956 |
|
RAMABRAHMA SASTRY Vs. LAKSHMINARASIMHAM
|
January 18, 1956 |
|
RAMAKRISHAN RAO ALIAS BABURAO Vs. SRINIVASARAO
|
March 22, 1956 |
|
RAMAKRISHNIAH Vs. C T O AMALAPURAM
|
March 23, 1956 |
|
RAMALINGAM PILLAI Vs. JAGADAMBAL
|
January 31, 1956 |
|
RAMAMURTHY M Vs. STATE OF MADRAS
|
April 3, 1956 |
|
RAMASESHAYYA Vs. RAMAYYA
|
January 16, 1956 |
|
RAMAYYA Vs. SUBBAIAH
|
January 18, 1956 |
|
Ramichetti Ramayya Chetti Vs. Putta Krishnayya Chetti
|
September 27, 1956 |
|
RANGANAYAKAMMA Vs. VENKATA SUBBA RAO
|
March 7, 1956 |
|
RATNAMMAL Vs. THILAIAMMAL
|
December 10, 1956 |
|
RUNAKANA KANAKAIAH Vs. COMMISSIONER ELURU MUNICIPAL COUNCIL ELURU
|
July 13, 1956 |
|
S A IRANI Vs. P L NARSIMHA SASTRY
|
September 6, 1956 |
|
S R V G PRESS CO Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
February 2, 1956 |
|
S S R MILLS Vs. C T O KAKINADA
|
July 20, 1956 |
|
S VEERARAGHAVAYYA Vs. N SESHACHELAM
|
March 30, 1956 |
|
S. SRINIVASULU Vs. LAND ACQUISITION OFFICER (SPECIAL DEPUTY COLLECTOR), ANANTAPUR REFERRING OFFICER
|
August 20, 1956 |
|
SAMBAMURTHI Vs. STATE OF ANDHRA PRADESH
|
March 23, 1956 |
|
SATYANARAYANA OIL TRADING COMPANY Vs. SALES TAX OFFICER GULBARGA
|
April 28, 1956 |
|
SATYAVATAMMR Vs. PADRAAVATAMMA
|
February 8, 1956 |
|
SEHILEZADI NAZEERUNNISA BEGUM Vs. LAKSHMAN
|
November 7, 1956 |
|
Seriveri Kotiswamy Vs. State of Andhra
|
September 28, 1956 |
|
SESHAYYA Vs. SEETHAYYA
|
March 7, 1956 |
|
SHAIK KALESHA Vs. STATE
|
March 9, 1956 |
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Shaik Khatum Bibi Vs. Mahamad Zahina Bi
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February 3, 1956 |
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SHAIK SERVER Vs. STATE
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March 2, 1956 |
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SHEIK MURUGULA RAMTUMIA ALIAS RAHAMTULA Vs. YADALA PEDA MASTAN SETH AND OTHERS
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March 9, 1956 |
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SHEIKH UMAR SAHEB ALIAS UMRA Vs. STATE
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September 18, 1956 |
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SITAMAHALAKSHMI Vs. RAMACHANDRA RAO
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July 19, 1956 |
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SIVARAMAKRISHNAYYA Vs. KASIVISWANATHAM
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March 13, 1956 |
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SMT. PENTAPATI VENKATRATNAM AND OTHERS Vs. KARRI VENKATANARASAYAMMA AND OTHERS
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July 31, 1956 |
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Somappa Vs. State
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July 6, 1956 |
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SOMU NAGIRODDY Vs. GOURU-GARI LINGAREDDI AND ORS.
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April 19, 1956 |
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SREERAMAMURTHI Vs. INCOMETAX OFFICER VIZIANAGARAM
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April 3, 1956 |
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SRI BAYYANNA BHIMAYYA Vs. GOVERNMENT OF ANDHRA
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November 23, 1956 |
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SRI MADANA GOPALASWAMY TEMPLE AND OTHERS Vs. SARIDE MANIKYAM AND OTHERS
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August 31, 1956 |
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SRI SITHARAMA RICE AND OIL MILLS Vs. STATE OF ANDHRA
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July 20, 1956 |
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Srimathi Mokhamatla Kondamma Vs. Srimathi Mokhamatla Venkatalakshmidevi
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September 11, 1956 |
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SRIRAMAMURTY Vs. VENKATASUBBARAO
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April 18, 1956 |
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STATE OF ANDHRA Vs. S KAMESWAR RAO
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April 19, 1956 |
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STATE OF ANDHRA Vs. A SRIRAMULU
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September 7, 1956 |
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STATE OF ANDHRA Vs. M SANNAPPA
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August 31, 1956 |
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STATE OF ANDHRA Vs. BELLAMKONDA VENKATA SUBBAIAH
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December 28, 1956 |
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STATE OF ANDHRA Vs. SRINIVASULU
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September 30, 1956 |
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State of Madras Vs. V Srinivasulu
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August 31, 1956 |
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SUBBA RAO Vs. ANASUYAMMA
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March 22, 1956 |
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SUBBARAJU Vs. STATE OF ANDHRA PRADESH
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March 21, 1956 |
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SUBBARAMAIAH Vs. COMMISSIONER OF INCOME TAX MADRAS
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February 4, 1956 |
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SUBBARAMAIAH Vs. VENKATA SUBBAMMA
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January 24, 1956 |
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Suggu Suryanarayanamurty Vs. Saripella Satyanarayanaraju
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March 7, 1956 |
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SYALI PARAMESWARAPPA Vs. BALAGAL KRISHTACHAR AND ANOTHER
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December 10, 1956 |
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SYED AZIZ Vs. THE COLLECTOR OF HYD. DIST. ETC.
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December 7, 1956 |
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T. NARAYANA Vs. STATE OF ANDHRA PRADESH AND OTHERS
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December 28, 1956 |
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T.V.R. LINGAIAH Vs. PRESIDENT OF CHITTOOR YENDHIA CHARCOAL PRODUCERS CO-OPERATIVE SOCIETY
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January 20, 1956 |
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TENALI SITIAH Vs. STATE
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February 10, 1956 |
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TIRUPATHI RAO Vs. D T O VIJAYAWADA
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September 25, 1956 |
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Toram Manikyam Vs. Srimati Tirumala Raghavacharyulu Ayyawarlam Garu
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February 2, 1956 |
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Uddandi Ramakrishna Mudali Vs. Y Sivarama Prasad Bahadur Varu
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January 20, 1956 |
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V L VENKATRAMAYYA Vs. D NAGARATNAM
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March 2, 1956 |
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Vajja Basavayya Vs. Kambhampati Ramayya
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January 17, 1956 |
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VANKATESWARULU Vs. LAKSHMAMMA
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February 13, 1956 |
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VEERAMACHANENI BUTCHAIAH CHOWDARY Vs. NOOLI VENKATA SUBRAHMANYAM
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July 31, 1956 |
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VEERNI SOORAYYA Vs. KATEEZA BEEGUM (DIED) AND OTHERS
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September 7, 1956 |
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Veluri Sivarama Sastri Vs. State of Andhra
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September 11, 1956 |
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Vemuri Ethirajamma Vs. Nune Raghavulu Setti
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July 5, 1956 |
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VENKATA KRISHNA RAO Vs. APPALASWAMY
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February 27, 1956 |
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VENKATA SUBBAREDDI Vs. PAPIREDDI
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April 11, 1956 |
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VENKATAPPA Vs. STATE OF ANDHRA PRADESH
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March 14, 1956 |
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VENKATESWARLU Vs. SATYANARAYANA
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January 2, 1956 |
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VENKATESWARULU Vs. KOTILINGAM
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September 28, 1956 |
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VEPA SATYANARAYANAMURTHY Vs. CHEKKA BHAVANARAYANA AND OTHERS
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December 7, 1956 |
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VHA SREERAMAMURTHY Vs. INCOME TAX OFFICER
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April 3, 1956 |
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VIBHUTI GLASS WORKS Vs. INCOME-TAX OFFICER
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April 3, 1956 |
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VIJAYA PRAKASH CHELLA BALWANT GIRJI Vs. HYDERABAD MUNICIPAL CORPORATION
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December 13, 1956 |
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VISWESWARA RAO Vs. SATYANARAYANA
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January 27, 1956 |
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Vytla Veeraswami Vs. Ivaturi Durga Venkata Subbarao
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August 10, 1956 |
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West Godavari Dt Village Officers Association Vs. State of Madras
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March 12, 1956 |
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Yelchuri Venkateswarlu Vs. Nukala Venkata Narasimham
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September 18, 1956 |
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YENUGU ACHAYYA Vs. ERNAKI VENKATA SUBBA RAO
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April 10, 1956 |
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