|
A Annamalai Vs. State of Madras
|
August 10, 1955 |
|
A NARAYANA Vs. STATE OF MADRAS
|
August 8, 1955 |
|
A RAMACHARLU Vs. ARCHAKAM ANANTHACHARLU
|
April 6, 1955 |
|
A S Krishna AND Co Guntur Vs. State of Andhra
|
August 9, 1955 |
|
A Thulasi Bai Ammal Vs. Punapakkam Ramakrishnappa Nattan alias Kanniappa Nattan
|
October 12, 1955 |
|
A VEERIAH Vs. STATE
|
September 21, 1955 |
|
A. ABDUL MALIK SAHEB Vs. THE MADRAS STATE (NOW ANDHRA) REPRESENTED BY THE COLLECTOR OF CHITTOOR
|
July 29, 1955 |
|
A. HYDAR SAHEB Vs. STATE
|
July 1, 1955 |
|
A. VENKU DIKSHITULU Vs. GUNDU SUBBAYYA SETTI
|
April 15, 1955 |
|
ABRAHAM Vs. VENKADU
|
August 5, 1955 |
|
ADABALA SAYTANARAYANA Vs. DAMISETTY NAGARAJU
|
March 8, 1955 |
|
Adugula Pitchamma Vs. Battu alias Adugula Venkateswarlu
|
October 20, 1955 |
|
Aduri Sriramachandramurthi Vs. Pamarti Mahalakshmamma
|
November 11, 1955 |
|
Aka Lakshminarasimham Vs. Guntur Municipality
|
February 15, 1955 |
|
Akkineni Rajagopala Rao Vs. Election Commissioner Prl District Munsif
Vijayawada and six
|
March 4, 1955 |
|
Alluri Appalaswamy and Alluri Raminaidu Vs. STATE
|
April 15, 1955 |
|
ALLURI NARASAMMA Vs. ALLURI DHARMARAJU
|
April 7, 1955 |
|
AMARA ESWARAMMA Vs. MAKKAM SEETHAMMA
|
April 12, 1955 |
|
Andhra Bank LTD Vs. N V Narendranath Bahadur
|
October 7, 1955 |
|
ANJAIAH Vs. R T O GUNTUR
|
December 9, 1955 |
|
Ankamreddi Konda Vs. Ankamreddi Pedademudu
|
December 9, 1955 |
|
ANNA Vs. STATE OF HYDERABAD
|
November 2, 1955 |
|
APPANA VENKATRAJU Vs. STATE OF ANDHRA
|
July 11, 1955 |
|
APPANNA AND BRORS. Vs. SUBBARAYULU
|
November 7, 1955 |
|
B Narasimhulu Vs. Rachamalla Chinna Ramaiah
|
February 10, 1955 |
|
B Venkasami Rao Vs. State of Madras
|
July 25, 1955 |
|
BALABHADRA NARAYUDU Vs. STATE
|
July 7, 1955 |
|
BANDI VISWESWARA RAO Vs. DEPUTY PANCHAYAT OFFICER, BHIMAVARAM (ELECTION OFFICER) AND OTHERS
|
November 2, 1955 |
|
BASIREDDY VENKATA REDDI Vs. STATE
|
August 26, 1955 |
|
BHADRAMMA Vs. KOTAM RAJ
|
January 11, 1955 |
|
Bhaskaruni Venkata Subbayya Vs. Nene Srirangam died
|
October 21, 1955 |
|
BHAVARAJU NARAYANA RAO Vs. ANNADANAPU RAMALINGA SWAMI AND ANOTHER
|
August 9, 1955 |
|
Bhavaraju Venkatasubba Rao Vs. Garapati China Kanakayya
|
January 11, 1955 |
|
Bheemeswaraswamy Varu Vs. STATE
|
January 21, 1955 |
|
BODASINGI RAMULU AND SIXTEEN OTHERS Vs. STATE OF ANDHRA
|
February 17, 1955 |
|
BODDU SEETHARAMASWAMY Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 12, 1955 |
|
BOPPANA VAMANAMURTHI IN THE MATTER OF Vs. BOPPANA VAMANAMURTHI IN THE MATTER OF
|
August 17, 1955 |
|
BOTCHA JAGANNADHAM AND ANOTHER Vs. MANAGER, SALUR ESTATE AND OTHERS
|
April 14, 1955 |
|
BOYAPATI VENKAYYA AND ANOTHER Vs. BOYAPATI VEERASWAMI AND OTHERS
|
April 8, 1955 |
|
Budamkayala Appanna Tangudu Venkateswara Rao Vs. Somisetty Subbarayulu
|
November 17, 1955 |
|
Burla Jayarami Reddi Vs. STATE
|
September 7, 1955 |
|
CHANDAJI KUBAJI and CO Vs. C T O GUNTUR
|
August 8, 1955 |
|
Chelikani Lakshmivenkayamma Vs. Sri Rajah Rao Pradhyumna Krishna Mahipati Suryarao Bahadur
|
August 26, 1955 |
|
CHENCHURAMA NAIDU Vs. CHIEF ELECTIORAL OFFICER ANDHRA STATE
|
February 8, 1955 |
|
CHENNAMMA Vs. CHINNA VENKATA REDDI
|
March 14, 1955 |
|
CHINNAPPA Vs. SITHARAMARAJU
|
September 16, 1955 |
|
CHINNAPPA AND 5 OTHERS Vs. STATE
|
August 9, 1955 |
|
CHINTALAPATI VENKATA SUBBARAO AND ANOTHER Vs. GAMINI KRISHNAYYA AND OTHERS
|
July 1, 1955 |
|
Chittibomma Rakkesu Vs. State
|
March 8, 1955 |
|
Chitturi Perraju alias Saradhi Vs. Chitturi China Perraju
|
November 15, 1955 |
|
CHUNDRU VENKANNA AND ANOTHER Vs. CHUNDRU SATYANARAYANAMMA
|
September 14, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. KISHENLAL BADRILAL
|
March 24, 1955 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. KRISHNAMMA AND CO GUDUR
|
April 15, 1955 |
|
D JONES SHIELD Vs. N RAMESAM
|
January 28, 1955 |
|
D K KRISHNAN Vs. SECRETARY R T A CHITTOOR
|
October 18, 1955 |
|
DANGETI SATTEYYA Vs. STATE
|
June 30, 1955 |
|
Dantuluri Lakshminarasimharaju Vs. Emani Satyanarayana
|
September 9, 1955 |
|
DASARI VENKATADRI AND OTHERS Vs. TENALI MUNICIPALITY AND ANOTHER
|
July 27, 1955 |
|
DATTU PANT Vs. ADVYA CHARI
|
December 22, 1955 |
|
DAVURUPILLI VENKATARAMANA Vs. DAVURUPILLI NOOKALAMMA
|
April 15, 1955 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. K. BHAKTHAVATSALAM
|
July 12, 1955 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES GUNTUR DIVISION GUNTUR Vs. K BAKTHAVATSALAM NAIDU
|
July 25, 1955 |
|
Dhonavakonda Gopalarao Vs. Thatha Venkatadri
|
August 12, 1955 |
|
Dhulipalle Ragamma Vs. State
|
January 11, 1955 |
|
DIVAKARUNI SAMBASIVA RAO Vs. KURNALA VENKATARAO TOBACCO SEED OIL FIRM
|
January 9, 1955 |
|
DODDA SUBBA REDDI Vs. GUNTURU GOVINDA REDDI
|
October 6, 1955 |
|
DUVVARI LAKSHMINARASIMHAM Vs. GARMELLA RAJESWARI
|
February 8, 1955 |
|
Duvvda Balakrishnamma Choudury Vs. Duwada Kamesam Choudury
|
November 15, 1955 |
|
DUVVURU BALARAMIREDDY AND OTHERS Vs. A. P. STATE
|
August 5, 1955 |
|
Edapalli Kotamma Vs. Nallapaneni Mangamma
|
August 17, 1955 |
|
Edupalli Jagannatha Rao Vs. Regional Inspector of Municipal Councils
and Local Boards Northern Range Vijayawada
|
February 8, 1955 |
|
Elisetti Madhavarao Vs. Elisetti Chinnammi
|
March 23, 1955 |
|
G D Sundaram Vs. Ratnavathi Animal
|
March 7, 1955 |
|
G RAMCHANDRA CHETTY Vs. STATE OF ANDHRA
|
July 23, 1955 |
|
G Shanmukhi Vs. Utakur Venkatarami Reddi
|
December 1, 1955 |
|
G.S. RAMA RAO AND OTHERS Vs. DEPUTY REGISTRAR OF CO
|
July 19, 1955 |
|
Gadamsetti Rajaya Lakshmi Vs. Gadamsetti Venkata Subba Rao
|
January 21, 1955 |
|
GANDAVARAPU VENKATA SUBBA RAO Vs. VAVILALA KESAVAYYA
|
March 9, 1955 |
|
GANGA BHAVANAMMA AND OTHERS Vs. SOMARAJU AND ANOTHER
|
April 15, 1955 |
|
GARIMALLA SURYAKANTAM ALIAS SURAMMA Vs. GARIMELLA SURYANARAYANAMURTHY AND ORS.
|
January 21, 1955 |
|
Gatla China Nagi Reddi Vs. Obulusetti Markondaiah
|
February 8, 1955 |
|
Gokina Boyina Chinnayya Vs. Indukuri Sivaramaraju
|
September 16, 1955 |
|
GOLI CHINA VENKATA SUBBAYYA Vs. ANNADATHA NAGENDRUDU AND TWO OTHERS
|
July 8, 1955 |
|
GOPISETTI CHINNA VENKATA SUBBAIAH Vs. STATE
|
January 18, 1955 |
|
GORRELA VENKATA SATTEYYA Vs. MULIBAI
|
April 7, 1955 |
|
GOVERNMENT PLEADER Vs. A R VAJIRAVELU CHETTY
|
July 22, 1955 |
|
Guda Sriramulu Vs. Dhulipala Anasuyamma
|
August 22, 1955 |
|
GUMMALA ABRAHAM Vs. LANKAPALLI VENKADU AND ANOTHER
|
August 5, 1955 |
|
GUNNAM PAPAMMA (DIED) AND OTHERS Vs. VALLURI KAMARAJU AND OTHERS
|
March 29, 1955 |
|
Guntreddi Somi Naidu being minor Vs. Guntreddi Rami Naidu
|
January 27, 1955 |
|
GURAVAYYA AND COMPANY Vs. HAQ and CO
|
December 5, 1955 |
|
H E H THE NIZAM RAJPRAMUKH OF HYDERABAD Vs. B G KESKAR
|
June 10, 1955 |
|
H KASTURICBAND Vs. STATE
|
September 8, 1955 |
|
Haradageri Basavana Gowd Vs. Official Assignee Bombay
|
October 21, 1955 |
|
HINDOJI KASTURICHAND AND ANR. Vs. STATE OF ANDHRA
|
September 8, 1955 |
|
Immaneni Hanumantha Rao Vs. STATE
|
December 20, 1955 |
|
IN RE K JOHNSON Vs. STATE
|
March 21, 1955 |
|
IN RE., KANDRU GEORGE Vs. STATE
|
March 18, 1955 |
|
IN RE: LINGAREDDI VENKATAREDDY AND OTHERS Vs. STATE
|
July 26, 1955 |
|
IN RE: PULLUGARI SUBHANNA Vs. STATE
|
July 14, 1955 |
|
INJA VENGALA REDDY Vs. STATE
|
July 21, 1955 |
|
J.P. RAMANNA Vs. J. NAGABHUSHANAM AND OTHERS
|
July 15, 1955 |
|
JAGANNADHA RAO Vs. PADMARAJU
|
October 5, 1955 |
|
JALDU MANIKYALA RAO Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 20, 1955 |
|
Jandhyala Sreerama Sarma alias Subbarao Vs. Nimmagadda Krishnavenamma
|
December 9, 1955 |
|
JANGA RAMAKRISHNA REDDI Vs. CHALLA SITARAMA REDDI AND ANOTHER
|
October 22, 1955 |
|
JANIKAMMA Vs. MATTAREDDI
|
October 6, 1955 |
|
Javvadi Satyanarayana Vs. Kundam Mahalakshmi
|
September 16, 1955 |
|
JUBILEE ENGINEERING CO LTD Vs. SALES TAX OFFICER
|
October 21, 1955 |
|
K JOHNSON Vs. STATE
|
October 19, 1955 |
|
K KRISHNAMURTHY Vs. STATE
|
March 10, 1955 |
|
K Neelakantappa Vs. Sarvadhikarigal of Sri Raghavendra Swami Matam
|
November 4, 1955 |
|
K Suryanarayanamurthi Vs. Superintending Engineer Dowleshwaram Circle Dowlesh
waram East Godavari District
|
November 25, 1955 |
|
K VENKATA SUBBAIYA Vs. K VEERAIYYA
|
January 21, 1955 |
|
K. MUNEYYA AND CO. REPRESENTED BY THE PARTNER A.R. SUBRAMANYAM IYYAR Vs. K. VARADARAJULU
|
July 30, 1955 |
|
K. SESHACHALAM Vs. DISTRICT COLLECTOR, GUNTUR AND ANOTHER
|
September 1, 1955 |
|
K. THAMMAYYA AND ORS. Vs. MATTAPALLI RAJU AND ORS.
|
July 4, 1955 |
|
K. VARADAMMA Vs. KANCHI SANKARA RCDDI AND ORS.
|
July 12, 1955 |
|
Kakinada Municipality Vs. Duvvuri Satyanarayana
|
February 11, 1955 |
|
Kakula Srinivasa Rao Vs. STATE
|
March 30, 1955 |
|
KAKUMANU BASAVAIAH Vs. PANCHAYAT BOARD, CHINA LINGAYAPALEM AND STATE OF ANDHRA
|
April 5, 1955 |
|
KALIDINDI SUBBARAJU GOPALARAJU AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1955 |
|
KALISETTI SUBBARAYUDU Vs. PAGADALA BALARAMAYYA
|
February 9, 1955 |
|
KAMBHAMETTU VISHNUVARDHANA RAO Vs. SIRAPU APPA RAO AND OTHERS
|
August 11, 1955 |
|
KANCHERLA SARVESWARA RAO AND OTHERS Vs. KANCHERLA VEERRAJU AND OTHERS
|
August 1, 1955 |
|
KANUMARLAPUDI LAKSHMINARAYANA CHETTY Vs. INCOME TAX OFFICER FIRST ADDL
|
December 9, 1955 |
|
KARAM BAPANNA DORA Vs. STATE
|
January 11, 1955 |
|
Karimi Appalaswamy Vs. State
|
December 8, 1955 |
|
Karnati Rangaiah Vs. A Sultan Mohiddin AND Bros Tadipatri
|
November 8, 1955 |
|
Karnati Rangiah Proprietor Vauhini Kala Mandir Tadiparthi Anantapur District Vs. A Sultan Mohiddin AND Bros Tadiparthi
|
September 21, 1955 |
|
Kasireddi Ghinna Suhbireddi Vs. STATE
|
August 13, 1955 |
|
KASIREDDY CHINNA SUBBIREDDY Vs. STATE
|
August 30, 1955 |
|
KATRAGADDA VIRAYYA Vs. KATRAGADDA VENKATA SUBBAYYA
|
January 21, 1955 |
|
Kavvi Kondayya Vs. Kavvi Atchayamma
|
February 4, 1955 |
|
KESAVA RAO Vs. SUBBARAJU
|
September 16, 1955 |
|
Kesavarapu Venkateswarlu Vs. Sreedharala Satyanarayana
|
December 20, 1955 |
|
KOLAVENNU VENKAYYA Vs. STATE
|
July 22, 1955 |
|
Kommalapati Venkatadri Vs. Pinninti Chandrayya
|
August 24, 1955 |
|
Kommineni Veeramma Vs. Kommineni Appayya
|
October 16, 1955 |
|
Konijeti Venkayya Vs. Thammana Peda Venkata Subbarao
|
December 15, 1955 |
|
KOSURI RAMAKOTIAH Vs. JAMMU BAPANAIAH AND ANOTHER
|
March 18, 1955 |
|
KOTAMMA Vs. MANGAMMA
|
August 7, 1955 |
|
KUCHIPUDI BALAKRISHNAYYA Vs. CHAMARTHI MALLIKHARJUNA RAO AND OTHERS
|
March 18, 1955 |
|
LACHA REDDI AND OTHERS Vs. VENKAMMA AND OTHERS
|
March 18, 1955 |
|
LAKSHMINARAYANA CHETTY Vs. I T O NELLORE
|
December 9, 1955 |
|
LINGAPPA Vs. STATE OF HYDERABAD
|
October 13, 1955 |
|
Lingayat Basanna Vs. STATE
|
March 28, 1955 |
|
M M A K MOHIDDIN THAMBY AND CO ELLORE Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
April 15, 1955 |
|
M S NANDO Vs. BHARAT GOWDO
|
July 1, 1955 |
|
M. RAMAYYA Vs. STATE OF ANDHRA
|
September 13, 1955 |
|
MACHIRAJU MAHALAKSHMAMMA Vs. SURYANARAYANA VISHNUBHOTLA
|
February 17, 1955 |
|
Madamanchi Venkatasubbaiah Vs. Madamanchi Subbamma
|
September 15, 1955 |
|
Madhura Krishnamurthy Sastn Vs. Yerra Ramamurthu
|
October 21, 1955 |
|
Madiraju Venkata Subba Rao Vs. Madiraju Lalitamba
|
February 25, 1955 |
|
MADRAS (NOW ANDHRA) STATE Vs. KALAHASTEESWARASWAMY TEMPLE AND ANR.
|
March 3, 1955 |
|
MADUGULA JERMIAH Vs. STATE
|
November 28, 1955 |
|
MADUGULA PAPAYYA Vs. PROVINCE OF MADRAS
|
October 20, 1955 |
|
Madupalli Anjaneyulu Vs. State of Andhra
|
July 13, 1955 |
|
MADUPALLI ANJANEYULU AND CO Vs. STATE OF ANDHRA
|
September 8, 1955 |
|
MAHABOOB Vs. KRISHNA SINGH
|
November 24, 1955 |
|
Mala Pedda Linganna Vs. STATE
|
April 13, 1955 |
|
MALLADI RAMAIAH Vs. STATE
|
August 30, 1955 |
|
MALLADI SEETHARAMA SASTRI Vs. VIJAYAWADA MUNICIPALITY
|
July 23, 1955 |
|
MANDUVA KOTIAH AND OTHERS Vs. ONGOLE VENKATA SUBBARAO
|
August 9, 1955 |
|
MANEY RAMAMURTY AND BROS. Vs. STATE
|
September 1, 1955 |
|
MASIREDDI SURYANARAYANA Vs. AKULA ANASUYAMMA
|
February 14, 1955 |
|
Mathala Sanyasi Naidu Vs. Allu China Gavuru Naidu
|
December 7, 1955 |
|
Md Ismail Vs. STATE
|
April 15, 1955 |
|
MEDANKI ADEYYA AND ORS. Vs. DITTAKAVI APPARAO
|
September 22, 1955 |
|
MERLA SURAMMA Vs. KAKILETI SAITA RAMASWAMY AND ANR.
|
November 1, 1955 |
|
MOHIDEEN KHAN Vs. GANIKHAN AND OTHERS
|
April 6, 1955 |
|
MOHIDEEN THAMBY M M A K AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1955 |
|
MOHOMMED PASHA Vs. STATE OF HYDERABAD
|
October 21, 1955 |
|
Mokshagundam Narasaiah Vs. Estates Abolition Tribunal Chittoor
|
March 31, 1955 |
|
MOTILAL HARIPRASAD AND BROTHERS Vs. STATE OF ANDHRA
|
July 11, 1955 |
|
Mupparaju Govindaiah Vs. Kota Ramaiah
|
February 17, 1955 |
|
Musunuru Venkayya Vs. Potlapalli Venkataramarao
|
September 15, 1955 |
|
MUTYALA YERAKADU Vs. STATE
|
August 18, 1955 |
|
N Rangachari Vs. State of Andhra
|
March 8, 1955 |
|
N VENKATARATNAMMA Vs. Y KANTAMMA
|
October 5, 1955 |
|
Nadimindi Venkatanarayana Swami Vs. Karanam Lakshmu Naidu
|
December 1, 1955 |
|
Nagayya Gowdu Vs. K Chenganna Gowdu
|
August 9, 1955 |
|
NAIK S V Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1955 |
|
Nalamati Venkata Durga Prakasa Rao Vs. State of Madras
|
July 21, 1955 |
|
NALLANTHIGHAL BHAKTAVATSALAM IYENGAR Vs. SECRETARY, ANDHRA PUBLIC SERVICE COMMISSION, KURNOOL AND ANOTHER
|
July 15, 1955 |
|
Nandendala Narayanappa Vs. Amilineni Pullayya
|
January 7, 1955 |
|
Nandipati Janikamma Vs. Nandipati Mattareddi
|
October 14, 1955 |
|
NANNAPANENI SUBAYYA CHOWDARY AND ANR., Vs. GARIKAPATI VEERAYA AND ANR.
|
March 4, 1955 |
|
NARASIMHA RAO Vs. SOORAYYA
|
September 14, 1955 |
|
NARAYANA RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
September 2, 1955 |
|
NARAYANASWAMY Vs. LAKSHUMU NAIDU
|
December 1, 1955 |
|
Neelam Venkata Nagayya Vs. Matte Sitaramayya being of unsound mind
|
February 15, 1955 |
|
NOONEY VEERARAJU Vs. BODA VENKATARATNAM
|
January 11, 1955 |
|
NOONEY VENKATASWAMI AND SONS Vs. SAKALA VIRABHADRASWAMI
|
July 15, 1955 |
|
NORI SRIRAMA SASTRI Vs. NORI LAKSHMIDEVAMMA
|
February 25, 1955 |
|
NUNNA VEERRAJU Vs. DISTRICT MUNSIF OF RAMACHANDRAPURAM
|
March 30, 1955 |
|
NUTHAKI VENKATASWAMI Vs. KATTA NAGI REDDY (DIED) AND OTHERS
|
August 31, 1955 |
|
ONGOLE ELECTRIC SUPPLY CORPORATION LTD Vs. ANDHRA ELECTRIC SYSTEM
|
November 10, 1955 |
|
P NARAYANA Vs. P SEETHARAMAYYA
|
January 28, 1955 |
|
P V NARAYANA SASTRI Vs. B VENKAYYA
|
October 19, 1955 |
|
P. SUBBARAYUDU Vs. STATE
|
August 31, 1955 |
|
PACHIGOLLA VENKATARAO AND OTHERS Vs. PALEPU VENKATESWARARAO AND OTHERS
|
August 26, 1955 |
|
Pakalapati Audiseshu Venkatramayya Vs. Pakalapati Prakasa Rao being insolvent
|
February 2, 1955 |
|
PALAKURTHI VENKATA RAO Vs. STATE
|
March 11, 1955 |
|
Palavalasa Rami Naidu Vs. Palavalasa Venkata Naidu
|
October 3, 1955 |
|
PAMULAPATI VARADAYYA Vs. KOMMAREDDI CHINNAPPAREDDI AND ANOTHER
|
August 22, 1955 |
|
Parasaram Kesavacharyulu and Parasaram Madhava Vs. Venugopalaswamy Varu
|
March 17, 1955 |
|
PARI KAMESWARA RAO Vs. STATE OF MADRAS
|
January 20, 1955 |
|
PARISA RAGHAVULU Vs. BORRA KOTAYYA
|
July 22, 1955 |
|
Pasupuleti Krishnamurti Vs. Annadasu Bapanayya
|
January 21, 1955 |
|
PAVANI RAMAKRISHNAYYA Vs. CHEKURU PITCHAYYA NAIDU
|
March 9, 1955 |
|
Payidi Venkatasubbayya Vs. Ghadiyam Seshareddi
|
September 14, 1955 |
|
PEDDA VENKATAPATHI Vs. STATE
|
March 17, 1955 |
|
PEDDA VENKATAPATHI AND OTHERS Vs. STATE
|
August 24, 1955 |
|
PEDDAKKA Vs. AGASTHESWARA SWAMI
|
December 19, 1955 |
|
PENDURTHI VENKIAH Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1955 |
|
Penumatcha China Hanumantharaju Vs. Marisetti Ramanna
|
April 15, 1955 |
|
Perumareddi Lacha Reddi Vs. Perumareddi Venkamma
|
March 18, 1955 |
|
PESALA VENKATA SUBBAYYA Vs. STATE OF ANDHRA
|
July 11, 1955 |
|
PITCHAIAH Vs. SURYANARAYANA CHARYULU
|
December 6, 1955 |
|
POLISETTI NARAYANA RAO Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1955 |
|
POSINA SESHAMMA AND ANOTHER Vs. NARIPIREDDI APPALAMMA AND ANOTHER
|
April 11, 1955 |
|
POTHURU SUBBARAYUDU Vs. THE STATE AND ANOTHER
|
August 21, 1955 |
|
Potnuru Suryanarayana Vs. Potnuru Savitramma
|
November 16, 1955 |
|
Prabhala Suryanarayana Vs. Prabhala Sreeramachandramurti
|
October 31, 1955 |
|
PRAKASA RAO Vs. STATE OF ANDHRA PRADESH
|
July 21, 1955 |
|
PRESIDENT, FISHERMEN CO Vs. COLLECTOR, WEST GODAVARI, ELURU AND OTHERS
|
August 24, 1955 |
|
PUBLIC PROSECUTOR Vs. THALLAM KAMBAGIRISWAMI
|
July 23, 1955 |
|
PUBLIC PROSECUTOR ANDHRA Vs. PALAPATI RAMAKRISHNAIAH
|
February 17, 1955 |
|
Public Prosecutor Andhra Vs. Mohini Sankara Das of Gudivada
|
December 16, 1955 |
|
PUBLIC PROSECUTOR, A P Vs. CHETTUPALLI RAMAMURTI
|
September 28, 1955 |
|
Pudi Ramulu Vs. STATE
|
October 6, 1955 |
|
Pulavarti Venkatasubba Rao Vs. Valluri Jagannadha Rao
|
November 2, 1955 |
|
PULI MALA KONDAIAH AND OTHERS Vs. KONDURI BALA VENKATA REDDY AND ANOTHER
|
August 31, 1955 |
|
PURUSHOTHAMAHANTI SUBRAHMANYAM Vs. STATE OF ANDHRA
|
July 13, 1955 |
|
PUTTA RANGANAYAKULU Vs. STATE
|
September 1, 1955 |
|
Putta Ranganayakulu Vs. STATE
|
September 21, 1955 |
|
Putta Venkatrayudu Vs. State
|
March 14, 1955 |
|
PUVVADA VENKATA SUBBAYYA Vs. PUVVADA RAGHAVAYYA AND ANOTHER
|
March 23, 1955 |
|
R KOTAYYA Vs. R SUBBARAYUDU
|
July 15, 1955 |
|
RAHIMUNNISSA Vs. MOHD ISMAIL
|
September 6, 1955 |
|
RAJA GOPALA RAO Vs. ELECTION COMMR.
|
March 4, 1955 |
|
RAJA KANDREGULA SRINIVASA JAGANNADHA RAO PANTULU BAHADDUR Vs. STATE OF ANDHRA
|
July 20, 1955 |
|
RAJA OF VENKATAGIRI Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1955 |
|
RAJA V. V. MUVVA GOPALAKRISHNA YACHENDRA AND OTHERS Vs. RAJA V. V. SARVAGNA KRISHNA YACHENDRA AND OTHERS
|
March 4, 1955 |
|
RAJAH M VENKATAKUMARA NARASIMHA APPARAO BAHADUR Vs. RAJAH M VENKATA SWETHA CHALAPATHI VENUGOPALA APPARAO BAHADUR
|
October 21, 1955 |
|
RAJAH VELUGOTI SARVANGA KUMARA KRISHNA YACHINDRA BAHADUR VARU, RAJAH OF VENKATAGIRI Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1955 |
|
Rajahmundry Electric Supply Corporation LTD Vs. A Nageswara Rao
|
October 19, 1955 |
|
RAMA RAO Vs. LINGA REDDY
|
September 2, 1955 |
|
RAMA RAO Vs. GOPALAKRISHNA MURTHY
|
July 29, 1955 |
|
RAMACHANDRA MURTHY Vs. MAHALAKSHMAMMA
|
November 11, 1955 |
|
RAMAMMA Vs. APPAYYA
|
September 7, 1955 |
|
RAMAMURTHI and BROS Vs. COLLECTOR EAST GODAVAFY
|
September 1, 1955 |
|
RAMANUJACHARYULU Vs. PANDURANGACHARYULU
|
September 30, 1955 |
|
RAMASWAMY IN RE Vs. RAMASWAMY IN RE
|
November 3, 1955 |
|
RAMINAIDU Vs. VENKATA NAIDU
|
October 2, 1955 |
|
RAMIREDDI SURYANARAYANA REDDI Vs. PEKETI VEERAREDDI AND THREE OTHERS
|
March 30, 1955 |
|
RANGAMMA Vs. CHINNABBAYI
|
October 19, 1955 |
|
RAO SAHEB Vs. PRAYAG BAI
|
November 11, 1955 |
|
RAVIPATI KOTAYYA AND ANOTHER Vs. RAMASAMI SUBBARAYADU AND OTHERS
|
July 15, 1955 |
|
RUPAJEE RATANCHAND Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 12, 1955 |
|
S M Yusuff Sahib Grain Branch Vs. Namburi Hayagriva Rao
|
April 13, 1955 |
|
S PEDA NASAR SAHEB Vs. P NABI SAHEB
|
November 23, 1955 |
|
S VENKATA RAO Vs. V PULLAMMA
|
November 11, 1955 |
|
S. VENKATACHALAM AND OTHERS Vs. B. SARAMMA
|
March 17, 1955 |
|
S. VENUGOPALA REDDY Vs. STATE
|
August 4, 1955 |
|
SANKA SEETARAMAYYA AND ANOTHER Vs. AGASTHYARAJU VENKATA BEPAMMA ALIAS ANASUYAMMA
|
March 18, 1955 |
|
SATYANARAYANA Vs. NAGAIAH
|
November 16, 1955 |
|
SATYANARAYANA AVADHANI Vs. HINDU RELIGIOUS ENDOWMENTS BOARD AND ORS.
|
April 14, 1955 |
|
SESBAYYA Vs. PADALAMMA
|
November 23, 1955 |
|
SESHI REDDY Vs. CHANDRA REDDY
|
December 20, 1955 |
|
SHEIK SILAR SAHEB AND ANOTHER Vs. STATE
|
July 20, 1955 |
|
SREERAMULU CHETTI Vs. VENKATANARAYANA AND OTHERS
|
July 22, 1955 |
|
Sri Edupuganti Raghavendra Rao Memorial High School Committee Gudlavalleru Vs. Potluri Atchayya
|
November 11, 1955 |
|
Sri Narasimhasur Srichandana Deo Vs. Yerukola alias Penta Subadramma
|
September 2, 1955 |
|
SRI RAJA VATSAVAYA VENKATA SURYANARAYANA GAJAPATHI RAJU BAHADUR Vs. NAMAGIRI VENKATARATNACHARI
|
July 19, 1955 |
|
SRI RAJAH UPPALAPATI SURYANARAYANAESWARA JOGI Vs. THE STATE OF ANDHRA
|
September 1, 1955 |
|
SRIMAT TIRUMALA KUNCHAPUDI TIRUVENKATACHARYULU AYYAVARULU (DIED) AND OTHERS Vs. THE STATE OF ANDHRA
|
March 24, 1955 |
|
STATE Vs. SADAT JAHAN RAZVI
|
October 24, 1955 |
|
STATE Vs. CHAND KHAN
|
November 8, 1955 |
|
STATE Vs. GHANSHAMDAS
|
August 18, 1955 |
|
STATE Vs. HYDER ALI
|
January 17, 1955 |
|
STATE OF ANDHRA Vs. CHODEY JANAKIRAMAYYA AND CO
|
February 16, 1955 |
|
STATE OF ANDHRA Vs. PRASADA RAO
|
August 30, 1955 |
|
STATE OF ANDHRA Vs. MESSRS. SHREE BAJRANGA JUTE MILLS LTD.
|
March 18, 1955 |
|
STATE OF ANDHRA MADRAS KAKINADA Vs. BAJRANGA JUTE MILLS LTD
|
March 18, 1955 |
|
STATE OF HYDERABAD Vs. SOMALINGADU
|
September 16, 1955 |
|
STATE OF MADRAS Vs. RAMACHANDRA RAO
|
September 21, 1955 |
|
STATE OF MADRAS Vs. TUNGABHANDRA INDUSTRIES LTD
|
March 18, 1955 |
|
STATE OF MADRAS Vs. TUNGABHADRA INDUSTRIES LTD
|
March 8, 1955 |
|
State of Madras Vs. Chitturi Venkata Durga Prasadarao
|
August 30, 1955 |
|
STATE OF MADRAS (NOW ANDHRA) Vs. ANDHRA PAPER MILLS CO. LTD.
|
September 23, 1955 |
|
SUBBA RAJU Vs. COMMISSIONER OF INCOME TAX MADRAS NOW HYDERABAD
|
January 12, 1955 |
|
SUBBA RAO Vs. VASUDEVA SASTRI
|
August 25, 1955 |
|
SUBBARAYUDTI AND ORS. Vs. PAPAYAMMA
|
February 3, 1955 |
|
SUBRAHAMANYAM Vs. VENKATARATNAM
|
August 1, 1955 |
|
SUDARSANAM ABBANNA Vs. THE DEITY OF SRI GOPALSWAMI VARA
|
April 5, 1955 |
|
SUNANDA Vs. VENKATA SUBBA RAO
|
September 8, 1955 |
|
SUNDARA BAYAMMA AND ANOTHER Vs. VENKATESWARA & CO.
|
March 3, 1955 |
|
SURYANARAYANAMURTHI Vs. S E DOWLESWARAM
|
November 5, 1955 |
|
SYED HASSAM Vs. VENKAYYA CHETTY
|
March 29, 1955 |
|
SYED MADAR SAHEB Vs. STATE OF A P
|
October 14, 1955 |
|
SYED MOHAMED and CO Vs. STATE OF ANDHRA PRADESH
|
October 13, 1955 |
|
T. MANIKYAM Vs. T. NARASIMHAM
|
August 19, 1955 |
|
T.V.S. CHAKAPATHI RAO AND ANR. Vs. J. DAKSHINAMUTHY AND ORS.
|
July 12, 1955 |
|
TADAVARTI SATYANARAYANA AND OTHERS Vs. STATE OF ANDHRA
|
November 18, 1955 |
|
Tadepalli Janardhana Rao being minor Vs. Secretary Education Department Andhra State Kurnool
|
March 4, 1955 |
|
Tadi Ganireddy Vs. STATE
|
March 8, 1955 |
|
Tadi Rami Reddi Vs. Tadi Suramma
|
September 13, 1955 |
|
TATABBAYI Vs. STATE
|
November 17, 1955 |
|
TATIKAYALA AYYAPPA NAIDU Vs. STATE
|
August 19, 1955 |
|
THAKOORJEE Vs. STATE OF MADRAS NOW ADNHRA
|
February 4, 1955 |
|
THALARI NOOKAYYA AND OTHERS Vs. KONATHALA JAGGARAO AND OTHERS
|
April 8, 1955 |
|
THAVVA SUBRAHMANYAM Vs. CHENNA VENKATARATNAM
|
August 1, 1955 |
|
THE PUBLIC PROSECUTOR, ANDHRA Vs. UPPARA ERANNA
|
July 13, 1955 |
|
Thellakula Jalayya Vs. Namana Venkateswara Rao
|
October 20, 1955 |
|
THIRUPATHI RAYUDU Vs. STATE OF ANDHRA PRADESH
|
October 3, 1955 |
|
THOTA PICHAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 17, 1955 |
|
Thota Pitchaiah Vs. M Vedanta Narasimhacharyulu
|
December 6, 1955 |
|
TUNGABHADRA INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER KURNOOL
|
February 11, 1955 |
|
TUPAKULA KOTAIAH AND OTHERS Vs. PROHIBITION SUB INSPECTOR GUDIVADA
|
April 8, 1955 |
|
Ummadi Pulla Reddi Vs. STATE
|
February 25, 1955 |
|
UNITED INDUSTRIAL CORPORATION Vs. S M HUSSAIN
|
January 12, 1955 |
|
V ANANTHA RAO Vs. V VENKATA KODANDARAO
|
January 25, 1955 |
|
V HARIHARA PRASAD Vs. K JAGANNA DHAN
|
February 10, 1955 |
|
V LAKSHMI REDDI Vs. COLLECTOR AND ADDL DIST MAGISTRATE KURNOOL
|
January 10, 1955 |
|
V M SYED MOHAMED Vs. STATE OF ANDHRA
|
October 13, 1955 |
|
V TIRUPATHIRAYUDU Vs. M VENKATACHARYULU
|
January 31, 1955 |
|
V V MUVVA GOPALAKRISHNA YACHENDRA Vs. V V SARVAGNA KRISHNA YACHENDRA
|
March 4, 1955 |
|
V V Subba Rao Vs. STATE
|
February 4, 1955 |
|
V Venkata Rao Vs. State of Madras
|
October 10, 1955 |
|
VADAKATTU SURYAPRAKASAM Vs. AKE GANGARAJU AND OTHERS
|
July 11, 1955 |
|
Vadde Nageswara Rao Vs. Gottipati Anandarao
|
March 10, 1955 |
|
Vaddi Ayyanna Vs. Govindaluri Suryanarayanamurthy
|
November 4, 1955 |
|
VADLAMANI SESHAMMA Vs. VADLAMANI KONDAMMA AND ANOTHER
|
March 23, 1955 |
|
VADULA BUCHANNA Vs. STATE OF HYDERABAD
|
September 19, 1955 |
|
Vajjirala Ramireddi Vs. Dontireddy Kamalamma
|
March 14, 1955 |
|
VALLURI SURYANARAYANA MURTY Vs. GOLI VEERRAJU AND OTHERS
|
March 15, 1955 |
|
Vallury Mangaraju Vs. Vallury Varahalamma alias Ammannamma
|
March 24, 1955 |
|
Varanasi Venkata Suryasubba Rao Vs. Chivukula Vasudevasastry
|
August 25, 1955 |
|
Vasantha Rao Anantha Rao Vs. Vijapurapu Venkata Kothanda Rao
|
August 17, 1955 |
|
Vasireddi Venkiah Hereditary Trustee Sri Venugopalaswami
Temple Sekur Vs. Narayanam Raghavacharyulu
|
July 13, 1955 |
|
VEDANTAM NARASIMHACHARYULU AND ANOTHER Vs. KASTURI BANGARU RAMACHANDRA RAO
|
February 11, 1955 |
|
VEDDEVALLI GUNDARAYUDU Vs. MUDDANA VENKATASUBBIAH
|
November 21, 1955 |
|
VEDULAPALLI SATYANARAYANA MURHTY Vs. STATE OF MADRAS
|
March 31, 1955 |
|
VEERA RAMAYYA AND OTHERS Vs. UDAYAGIRI VENKATA SESHAVATHARAM AND ANOTHER
|
September 23, 1955 |
|
VEERASWAMY CHETTY Vs. VARADIALR CHETTY AND ORS.
|
November 9, 1955 |
|
VEERAYYA Vs. GOPALAKRISHNA RAO
|
October 21, 1955 |
|
VEJINEPALLI KRISHNA RAO BATCHU GURAVAYYA AND CO. Vs. GHOUSE AHMED KHAN AND OTHERS
|
December 5, 1955 |
|
VELUGUBANTLA NARAYYA Vs. THE PROVINCIAL GOVERNMENT
|
April 4, 1955 |
|
VEMPA SUNANDA Vs. VEMPA VENKATA SUBBARAO
|
September 8, 1955 |
|
VEMULA RAGHAVAIAH ALIAS RAGHAVULU GUPTA Vs. JONNALAGADDA VENKATASUBRAHMANYA SIDDANTI AND OTHERS
|
March 24, 1955 |
|
Vemulu Thimmappa Vs. Additional District Magistrate Anantapur
|
March 2, 1955 |
|
VENKANNA Vs. SATYANARAYANAMMA
|
September 14, 1955 |
|
VENKATA KRISHNA RAO Vs. NAGENDRAM
|
October 11, 1955 |
|
VENKATA SUBBIAH Vs. KONDAYYA
|
October 21, 1955 |
|
VENKATARAMA IYAR Vs. STATE OF ANDHRA PRADESH
|
October 21, 1955 |
|
VENKATASUBBAIAH Vs. THIRUPATHIAH
|
January 27, 1955 |
|
VENKAYAMMA Vs. RAJA SURYA RAO BAHADUR
|
August 26, 1955 |
|
VENKAYYA Vs. SRIRAMAMURTHY AND OTHERS
|
February 10, 1955 |
|
VIGGIRALA DANAIAH Vs. STATE
|
August 2, 1955 |
|
VINJAMURI PARTHASARATHI Vs. P. RAMACHANDRA RAO AND OTHERS
|
January 6, 1955 |
|
VINJAMURI PARTHASARATHI Vs. P. RAMACHANDRA RAO AND OTHERS
|
April 14, 1955 |
|
VIRINA SOORAYYA Vs. VIRINA MALLAYYA
|
January 25, 1955 |
|
VISSANNA Vs. VISWABRAHMAM
|
October 10, 1955 |
|
VISSAVAJJULA MAHADEVA SASTRI Vs. POTHULA SRRERAMAMURTY
|
February 25, 1955 |
|
VISSAVAJJULA MAHADEVA SASTRI Vs. POTHULA SREERAMAMURTY
|
February 23, 1955 |
|
Vogirala Nageswararao Vs. Vemavarapu Sitharamakrishnayya
|
November 8, 1955 |
|
VUDDAGIRI KANAKARAJU Vs. ANDHRA STATE
|
July 13, 1955 |
|
Vulugundam Lakshmi Narasu Bhayamma Vs. Akula Ramana Rao AND Guttikonda Venkateswarlu
|
October 7, 1955 |
|
Vunnam Guiavayya Vs. Vunnam Kotayya
|
September 14, 1955 |
|
YARLAGADDA TIRUPATHIRAYADU Vs. YARLAGADDA VENKATESWARULU
|
July 8, 1955 |
|
YEDLAPALLI BASAVA PUNNAIAH Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
|
November 18, 1955 |
|
Yendrapragada Ramulu Vs. STATE
|
November 16, 1955 |
LOGIN