ABBIREDDIGARI RAMI REDDI Vs. ATLA ROSAMMA
|
December 17, 1954 |
Adapa Hanumantha Rao Vs. STATE
|
December 14, 1954 |
ADDANKI RAMANAMMA Vs. RAMAVARAPU ANTHAMMA
|
November 17, 1954 |
ADDANKI VENKATA RUKMINIAMMA Vs. CHILAKAMARTHI KRISHNAMURTHY
|
September 21, 1954 |
AGNOIHOTHRAM VIJAYA SARATHI ACHARYA Vs. MASULIPATAM MUNICIPAL COUNCIL
|
August 20, 1954 |
AHMED S Vs. STATE
|
April 2, 1954 |
ANANT REDDY Vs. STATE OF HYDERABAD
|
May 7, 1954 |
ANKAM MADHAVA RAO Vs. ANDHRA STATE GOVERNMENT KURNOOL
|
December 15, 1954 |
ANNE VIRARAGHAVAYYA Vs. ALAPATI GOPALA RAO
|
August 25, 1954 |
Atra Veeraswamy Reddi Vs. Soma Ramayya
|
December 3, 1954 |
BADDURI CHANDRA REDDY Vs. PAMMI RAMI REDDY
|
August 27, 1954 |
BALABHADRA NARAYUDU Vs. STATE OF ANDHRA
|
August 26, 1954 |
BATCHU CHINA VENKATRAYUDU AND OTHERS Vs. PERURI SITHARATHAMMA
|
July 7, 1954 |
BATHINI SYAM PRASAD, BEING MINOR BY NEXT FRIEND B. ANANDARAMAYYA Vs. BATHINI MASTANAMMA
|
August 18, 1954 |
BETTINI RANGAYYA Vs. BETTINI SESHARATHNAM
|
July 7, 1954 |
BILLA MASTHAN Vs. STATE
|
September 14, 1954 |
Boya Burranna Vs. STATE
|
August 17, 1954 |
BOYA BURRANNA Vs. STATE
|
April 12, 1954 |
CHINTA LAKSHMINARASAYYA Vs. LAGHUVARAPU PAPAYYA
|
October 21, 1954 |
CHUNDURU VENKATA SUBRAHMANIYAM Vs. STATE
|
December 17, 1954 |
COMMISSIONER OF INCOME TAX Vs. D B R MILLS LIMITED
|
February 16, 1954 |
CONNABATULA SATYA RAO Vs. STATE
|
July 15, 1954 |
DADI ABDUL GAFFOOR Vs. STATE
|
October 22, 1954 |
DAVULURI VENKATA HANUMANTHA RAO Vs. KASINADHUNI CHENGALVARAYUDU
|
July 30, 1954 |
DESIRAJU VENKATAKRISHNA SARMA Vs. STATE
|
October 29, 1954 |
DIRISALA TIRCPATI RAYUDU Vs. YERRA VENKATCSWARLU
|
August 17, 1954 |
DIRISENA VENKATA JANAKAMMA Vs. DIRISENA VENKATESWARA LIAO
|
December 23, 1954 |
Dirisena Venkata Janikamma Vs. Dirisena Venkateswara Rao
|
December 3, 1954 |
DODDA SUBBAREDDI Vs. SUNTURU GOVINDAREDDI
|
September 10, 1954 |
DODDIPATLA KAMESWARA RAO Vs. TARAMETLA SOMANNA
|
January 30, 1954 |
DODDIPATLA KAMESWARA RAO AND OTHERS Vs. TARAMETLA SOMANNA AND OTHERS
|
August 30, 1954 |
DOREDLA CHINA KOTAYYA Vs. SUB COLLECTOR OF BEZWADA REFERRING OFFICER
|
December 15, 1954 |
Dubagunta Subramanyam Vs. Kanukollu Bhavanarayana Rao
|
August 3, 1954 |
E.M.P. MUNUSWAMI MUDALI AND OTHERS Vs. G.R. KANNIAH NAIDU AND OTHERS
|
July 8, 1954 |
ELURI KRISHNAMURTHY Vs. ELURI SURYAKANTAMMA
|
September 24, 1954 |
G CHINNA KONDA REDDY Vs. EAST ASIATIC COMPANY INDIA LIMITED
|
August 5, 1954 |
GODUGUNEESI PADMANABHACHARI Vs. ANNAMRAJU SITHAPATHIRAO AND OTHERS
|
August 5, 1954 |
GOGINENI RAMAKRISHNAYYA (DIED) AND OTHERS Vs. V. VIRARAGHAVAYYA
|
July 20, 1954 |
GOLLA KESANNA AND ANOTHER Vs. BELDARI RAMASWAMI AND OTHERS
|
September 22, 1954 |
GOWKANAPALLE THIPPA REDDY Vs. BALARANI REDDIGARI SOMA REDDI
|
November 10, 1954 |
GUNTAKA HUSSENAIAH Vs. BUSETTI YERRAIAH
|
August 18, 1954 |
GURAJADA VIJAYA LAKSHMAMMA Vs. YARLAGADDA PADMANABHAN
|
November 25, 1954 |
GUTHA HARIHARABRAHMAN Vs. DODDAPPANENI JANIKIRAMAIAH CHATAPARRU
|
September 15, 1954 |
HIRANAND RAMSOOK FIRM Vs. PROVINCE OF MADRAS NOW ANDHRA
|
July 30, 1954 |
Immidi Satyanarayana Vs. STATE
|
November 25, 1954 |
IN RE ALIA NAGESWARA RAO Vs. STATE
|
November 23, 1954 |
IN RE NARSI DAYABHAI Vs. STATE
|
September 16, 1954 |
IN RE, ROY MUSALA HANUMANTHU AND TEN OTHERS Vs. STATE
|
November 1, 1954 |
IN RE, SOMISETTI PICHIAH Vs. STATE
|
October 13, 1954 |
IN RE, V. BAPANAIAH AND OTHERS Vs. STATE
|
September 17, 1954 |
IN RE: KOLAVENNU VENKAYYA Vs. STATE
|
September 30, 1954 |
INDIAN LEAF TOBACCO DEVELOPMENT LIMITED Vs. K KOTAYYA
|
November 18, 1954 |
JANNI BIBI Vs. MOHAMMAD ABDUL RAHAMAN
|
October 28, 1954 |
K LAKSHMIKANTAYYA Vs. M NAGAYYA DIED
|
December 23, 1954 |
K RANGARAJU Vs. ILLAPAVALURI SITARAMAYYA
|
October 19, 1954 |
KALATHOORU RAGHAVAREDDI Vs. KALATHOORU VENKATAREDII
|
September 8, 1954 |
Kanamarlapudi Venkateswarlu Vs. Syed Karim Saheb
|
December 13, 1954 |
KANCHETI RAMAKRISHNAYYA Vs. MANDADI NARASAYYA AND OTHERS
|
August 5, 1954 |
KAPILAVAYI SATYANARAYANA AND OTHERS Vs. THE BEZWADA MUNICIPALITY
|
August 13, 1954 |
Karasani Pedakotireddy Vs. Karasani Chinna Veerareddi
|
December 9, 1954 |
Karri Venkata Narasayamma and Kunche Mahalakshmamma Vs. Tentapati Venkata Rattamma and Karri Latchamma
|
December 17, 1954 |
KATAM VEERAYYA Vs. GODELA SUBBAMM
|
October 14, 1954 |
KATRAGADDA SREERAMAMMA Vs. OFFICIAL RECEIVER GUNTUR
|
November 23, 1954 |
KATTRAGADDA RATHIAH Vs. DEBINENI SANTHAMMA
|
August 27, 1954 |
KHAGUM KHAN Vs. MOHAMMAD ALI SAHIB
|
September 22, 1954 |
KHALANDAR SAHEB Vs. STATE
|
October 29, 1954 |
KOMANDURI SRINIVASA RAGHAVACHARYULU Vs. POLAVARAPU VENKATASWAMY AND ANOTHER
|
August 12, 1954 |
KOMMU VENKADU Vs. CANDRAKOTA SUBBARAMAIAH
|
August 11, 1954 |
KOMPELLA RAMAMURTHY Vs. KOMPELLA VENKATASUBBARAYUDU
|
July 15, 1954 |
KONDAPANENI RAGHAVAIAH Vs. INGUVA LAKSHMINARAYANA
|
September 15, 1954 |
Konduru Adam alias Ramanaiah Vs. STATE
|
December 2, 1954 |
Koosampudi Sundara Ramaraju Vs. Yendluru Ramachandraiah
|
November 17, 1954 |
KORUPULU APPALANIDU Vs. VAKARAMAMURTHY
|
September 15, 1954 |
Kotipalli Ramamurty Vs. Ravi Narasimham
|
November 23, 1954 |
KOTTA PULLAYYA, 1ST Vs. GRANDHI VEERARAGHAVAMMA AND ANOTHER,
|
August 4, 1954 |
KUPPAGIRI ATCHAMMA Vs. JAKKI REDDI KOTI REDDI
|
November 18, 1954 |
Kurapati Lakshmikantayya Vs. Madamanchi Nagayya
|
December 3, 1954 |
M S NANDO Vs. BHARAT GOWDO
|
August 18, 1954 |
M. GNANAMANI Vs. GOVERNOR OF ANDHRA REPRESENTED BY THE CHIEF SECY. TO GOVT. OF ANDHRA
|
August 31, 1954 |
M. SUBBARAYUDU AND ORS. Vs. THE STATE
|
December 6, 1954 |
MADDI SUDARSANAM Vs. BOROGU VISWANADHAM BROTHERS
|
September 17, 1954 |
MADDU VENKATA SUBBAIAH Vs. ALANE ADINARAYANA
|
August 4, 1954 |
MADHWAPATHI VENKATAKRISHNA RAO Vs. PANDITHA NARASUBHAI
|
July 8, 1954 |
MAGUNTA KOTA REDDY (DIED) AND OTHERS Vs. POTHULA CHENDRASEKHARA REDDY
|
September 20, 1954 |
MAHAJUNNISA AND OTHERS Vs. RAJAH VENKATARAMACHANDRA APPA RAO BAHADUR ZAMINDAR GARU
|
September 10, 1954 |
MALLAYYA Vs. TALARI TRIPPANNA
|
September 15, 1954 |
MANCHINENI VENKAYYA Vs. MANCHINENI SESHAYYA
|
August 2, 1954 |
MANDALIKA VENKATASUBBA RAO Vs. ALLA ANNAPURNAMMA
|
November 23, 1954 |
MANDAPAKA SUDARASANA RAO Vs. CHALLA NARASIMHAM NAIDU
|
July 13, 1954 |
MANIKONDA SATYANARAYANA Vs. STATE
|
September 20, 1954 |
MATHURI SURYANJANEYALU Vs. THUMMALASETTO VENKATESWARLU
|
November 4, 1954 |
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA
|
November 19, 1954 |
MOHD SHAMSUDDIN Vs. NOOR JAHAN BEGUM
|
December 6, 1954 |
MOHD SULEMAN Vs. STATE
|
September 24, 1954 |
MOOL CHAND C Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1954 |
MUMMIDI REDDI PAPANNAGARI YELLA REDDY Vs. SALLA SUBBI REDDY
|
July 16, 1954 |
Municipal Commissioner Vs. J N Eranna Rao
|
November 5, 1954 |
MUNICIPAL COUNCIL RAJAMUNDRY Vs. SIMHADRI RANGANAYAKALU
|
October 19, 1954 |
MURAGANI RAMALINGAM Vs. KONDAPALLI GURUMURTHY REDDY
|
December 16, 1954 |
MYLAPURAM KRISHNA REDDI (DIED) AND OTHERS Vs. THOTTA YAGANTI REDDI AND ELEVEN OTHERS
|
September 28, 1954 |
NARUSU SEETHARAMAIAH AND OTHERS Vs. KUNDURTHI BHASKARANARAYANA
|
September 20, 1954 |
P SOWRAYYA LIMITED Vs. SUNDARAGIRI ABDUL KHADER SAHEB
|
September 24, 1954 |
PADMARAJU SUBBA RAJU Vs. PADMARAJU KONETI RAJU
|
November 25, 1954 |
PANNALAL LAHOTI Vs. STATE OF HYDERABAD
|
March 22, 1954 |
PATHIKONDA GOPALA RAO Vs. NAGIRI PEDDA KITAMMA
|
December 2, 1954 |
Pathuri Venkateswarlu being minor Vs. Damacharla China Raghavulu
|
October 20, 1954 |
PEDDINTI GOPALACHARYULU Vs. RUDRAVEERANNA
|
November 19, 1954 |
Penuboyina Gengamma Vs. Penuboyina Venkanna
|
November 24, 1954 |
PISUPATI RAMA RAO Vs. TADEPALLI PAPAYYA
|
September 22, 1954 |
Pokala Ranganaikamma Vs. Madireddi Venkatachalapathi Rao
|
November 24, 1954 |
POLE SAMABHANNA Vs. STATE
|
February 11, 1954 |
POLINEDI HANUMAYYA (DIED) AND THREE OTHERS Vs. ADDANKI SRINIVASA RAO
|
November 26, 1954 |
PRAKASA REDDI Vs. JONNALA PITCHAREDDI
|
August 27, 1954 |
PUBLIC PROSECUTOR Vs. SHAIK DASTAGIRI
|
November 3, 1954 |
PULAVARTHI SREERAMAMURTHI Vs. PULAVARTHI LAKSHMIKANTHAM
|
November 8, 1954 |
PULLATA LAKSHMINARAYAN Vs. BAKKIDA RAMANNA AND ORS.
|
August 2, 1954 |
PUVVADA VENKATASUBBAYYA Vs. KATARU VENKATASESHAGIRIRAO
|
November 23, 1954 |
PYDA VENKATANARAYANA Vs. THOTA RAMASWAMY
|
October 19, 1954 |
RAJAH OF VIJIANAGARAM Vs. REVENUE DIVISIONAL OFFICER
|
July 29, 1954 |
RAMARNURTHY Vs. RAVI NARASIMHAM
|
November 23, 1954 |
REFERENCE UNDER ESTATES ABOLITION ACT Vs. State
|
December 17, 1954 |
ROMAN CATHOLIC MISSION DEPRESSED TENANTS CO OPERATIVE SOCIETY AND Vs. NAYUDU KOTAYYA
|
August 31, 1954 |
Rupajee Ratnachand Vs. Commissioner of Income tax
Madras
|
January 12, 1954 |
RUSHINGAPPA Vs. STATE
|
November 2, 1954 |
RYALI MACHARAYYA Vs. PALAKOLLU CHINTANNA
|
September 16, 1954 |
SABBARAPU VENKANNA Vs. POTHULA SIMHACHALAM
|
November 12, 1954 |
SAGGU SRINIVASA REDDI Vs. SAMINENI MOHAN NAIDU
|
August 25, 1954 |
SAMUDRALA SRINIVASACHARYULU Vs. MARRIPATI HANUMANTHA RAO
|
September 21, 1954 |
SATYANARAYAN SINGH Vs. STATE OF HYDERABAD
|
June 17, 1954 |
SEETHARAMAYYA J Vs. SARVA CHANDRAYYA
|
September 14, 1954 |
SETTY SATYANARAYANA Vs. SETTY KANNAYAMMA
|
September 13, 1954 |
SHIVAPPA Vs. HYDERABAD STATE
|
March 31, 1954 |
SRI VATSAVAYJ VENKATA SITARAMA VARMA Vs. PEDDA REDDI SATYAM
|
July 14, 1954 |
SRUGARAM APPANNA Vs. KADAGALA VENKANNA
|
October 12, 1954 |
STATE Vs. ABDUL HAFIZ
|
January 15, 1954 |
STATE Vs. VIKAR AHMED
|
February 1, 1954 |
STATE OF HYDERABAD Vs. C NATARAJAN
|
February 3, 1954 |
STATE OF HYDERABAD Vs. K B SWAMI GUPTA
|
September 23, 1954 |
SUNKESULA CHINNA BUDDE SAHEB Vs. RAJA SUBBAMMA
|
August 11, 1954 |
T MUNIRATHNAM REDDI Vs. STATE
|
November 30, 1954 |
TAKKOLU KRISHNA REDDY Vs. PULAPATHUR VENKATA SUBBIAH ALIAS LAZAR
|
August 12, 1954 |
TANGIRALA SOMASEKHARA RAO Vs. TANGIRALA LAKSHMINARASAMMA
|
July 8, 1954 |
TEKCHAND Vs. SABIR HUSAIN
|
November 25, 1954 |
THE BANK OF BAPATLA LTD. Vs. MANYAM BIBI
|
October 15, 1954 |
THELLAKULA JALAYYA Vs. NAMANA VENKATESWARA RAO
|
September 14, 1954 |
UMABAI Vs. LIMBAJI
|
June 14, 1954 |
V NAGABHUSHANAM Vs. V NAGENDRAMMA
|
November 15, 1954 |
Vaddadi Venkataswami Vs. Hanura Noor Mahammad Beegum
|
December 2, 1954 |
VALLURI NAGACHARI Vs. CHITTABHATHINA SUBBAMMA
|
November 5, 1954 |
VALLURU NARAYANA REDDY Vs. STATE
|
September 21, 1954 |
VELUGUBANTI VEERANNA Vs. BULUSU KAMA SASTRULU
|
December 3, 1954 |
VENKATA REDDY Vs. KOLANDARAREDDIGARI SANKARA REDDI
|
October 20, 1954 |
VENKATASUBBA REDDY Vs. STATE
|
November 10, 1954 |
VENKATASURYANARASIMHA RAO Vs. STATE
|
September 16, 1954 |
VENKAYALA JANAIAH Vs. BOARD OF REVENUE ANDHRA
|
August 27, 1954 |
VISHAKAPATNAM CO OPERATIVE MOTOR TRANSPORT SOCIETY LIMITED Vs. M SUBBA RAO
|
December 10, 1954 |
VISWANADHUNI VENKATAKONDAYYA Vs. ELECTION COMMISSIONER KANIGIR
|
December 16, 1954 |