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ABDULLAH Vs. HANMANTHAPPA
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January 8, 1953 |
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ABUGUNDA Vs. DEVGUNDA
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February 25, 1953 |
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Alluri Bangar Raju Vs. Alluri Raja Kalidindi Suraiahmma Bahadur
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January 11, 1953 |
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AZIZUDDIN ANSARI Vs. STATE OF HYDERABAD
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October 29, 1953 |
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BANKAT LAL BADRUKA Vs. STATE
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August 20, 1953 |
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BASVARALA SATTEYYA Vs. MALSOOR
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July 9, 1953 |
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BHAGOJI Vs. HYDERABAD GOVT
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January 15, 1953 |
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BUA BI Vs. KHADIJA BEGUM
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February 18, 1953 |
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COMMERCIAL AND INDUSTRIAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 24, 1953 |
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COMMISSIONER OF INCOME TAX Vs. BALIRAM SANTHOBA
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July 14, 1953 |
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COMMISSIONER OF INCOME TAX Vs. NAGARIA OIL MILLS
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July 8, 1953 |
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COMMISSIONER OF INCOME TAX Vs. PINGLE INDUSTRIES LIMITED
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July 30, 1953 |
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FATIMA SULTANA BEGUM Vs. RANG RAO
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December 24, 1953 |
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HULLIAH Vs. STATE
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August 5, 1953 |
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HYDERABAD STATE Vs. MUKUND REDDY
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June 18, 1953 |
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K JAYARAMA IYER Vs. STATE OF HYDERABAD
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August 28, 1953 |
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KARIM KHAN Vs. COMMR HYDERABAD MUNICIPAL CORPORATION
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December 2, 1953 |
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KONDURI MANKAYYA LINGAM Vs. KONDURI RAM LINGAM
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November 11, 1953 |
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MAHADOO Vs. STATE OF HYDERABAD
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July 16, 1953 |
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MAHAJAN Vs. STATE OF HYDERABAD
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September 28, 1953 |
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NAIMULLAH KHAN Vs. STATE OF HYDERABAD
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January 15, 1953 |
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PAPAYYA Vs. COLLECTOR OF VIZAGAPATAM
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October 20, 1953 |
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RAMARAO Vs. SHIVRAM
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October 6, 1953 |
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STATE Vs. MUMTAZ ALI
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February 20, 1953 |
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STATE Vs. PRABHU DAYAL
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February 23, 1953 |
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STATE OF HYDERABAD Vs. KANKADU
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October 28, 1953 |
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STATE OF HYDERABAD Vs. MOHD SHAKUR
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November 9, 1953 |
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SUNDER SINGH Vs. STATE
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August 13, 1953 |
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VADLA KISTIAH Vs. STATE OF HYDERABAD
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October 14, 1953 |
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VENKATRAO Vs. RUKMINIBAI
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October 27, 1953 |
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VIJAY RAO Vs. STATE
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February 23, 1953 |
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WAHEED HASAN KHAN Vs. STATE OF HYDERABAD
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September 10, 1953 |
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ZAINULABUDDIN Vs. STATE OF HYDERABAD
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December 21, 1953 |
LOGIN