| Case Title | Date |
|---|---|
| ABDUL KARIM Vs. GOVT OF HYDERABAD | April 26, 1950 |
| ABDUR RAHIM Vs. JOSEPH A PINTO | November 13, 1950 |
| DESI RAJU VENDATA KRISHNA SARMA Vs. STATE | October 29, 1950 |
| EXCISE DEPARTMENT Vs. CHOTA HANMANTHU | April 11, 1950 |
| EXCISE DEPARTMENT Vs. MAGIAH | April 11, 1950 |
| HABIB MOHAMMED Vs. HYDERABAD STATE | December 2, 1950 |
| HYDERABAD STATE Vs. CHANDAR | August 28, 1950 |
| MOHAMMED BAQUAR HUSSAIN QURESHI Vs. STATE OF HYDERABAD | May 24, 1950 |
| MORAMPUDI NARSAYYA Vs. HYDERABAD STATE | April 28, 1950 |
| MULA SURYANARAYANA Vs. MARUVADA BHAVANISANKARAM | October 27, 1950 |
| STATE Vs. KASIM HUSSAIN | December 7, 1950 |
| STATE OF HYDERABAD Vs. SIDLINGAPPA | December 18, 1950 |
| SYED ABDUL KARIM Vs. FATIMA UNNISA BEGUM | March 16, 1950 |
| TIGALA VEERAYA Vs. HYDERABAD STATE | December 7, 1950 |
| VENKATKISHENRAO Vs. STATE OF HYDERABAD | September 4, 1950 |
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