ANDHRA PRADESH RAJIV SWAGRUHA CORPORATION Vs. A. VIKRAM KUMAR
|
April 10, 2014 |
APSRTC, HYDERABAD Vs. K RAMA RAO
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June 23, 2014 |
ASSISTANT DIVISIONAL ENGINEER, APEPDCL., SRIKAKULAM TOWN &
DISTRICT Vs. KILLAMSETTY JANARDHANA RAO
|
September 3, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BATTULA SEKHAR, S/O KRISHNA RAO AND ORS
|
February 13, 2014 |
BALAKRISHNA TRADING COMPANY Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
August 13, 2014 |
CARE HOSPITAL M/S QUALITY CARE INDIA LTD. & ANOTHER Vs. VEMUGANTI VENU GOPAL RAO
|
September 22, 2014 |
FIITJEE LIMITED Vs. DUPAGUNTLA VAISHNAVI
|
February 19, 2014 |
HDFC BANK LTD. Vs. G. BHASKAR RAO
|
July 22, 2014 |
KANDALA RAMA KRISHNA Vs. WWW WOMENS HOSTEL
|
July 4, 2014 |
KAPIL CHIT FUND (P) LTD Vs. MAHMOOD KHAN
|
January 21, 2014 |
KASHTAJEEVULA SANGATANA Vs. G. SHANTAIAH
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July 1, 2014 |
M. RAJA MANOHAR Vs. SUPERINTENDENT
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April 7, 2014 |
R P CONSTRUCTIONS INDIA PVT LTD Vs. BODDANI APPA RAO
|
March 5, 2014 |
RAKSHIT M. SHAH Vs. MAHAVIR CHIT FUNDS AND FINANCE
|
February 5, 2014 |
RAMA KANIA Vs. M/S. SPICEJET AIRLINES LIMITED,
REPRESENTED BY ITS DIRECTOR
|
July 4, 2014 |
RELIANCE LIFE INSURANCE COMPANY LIMITED Vs. DADI HEMA KUMAR S/O GAJENDRA RAO
|
December 16, 2014 |
S. SUSEELA Vs. MANAGING DIRECTOR, ANDHRA PRADESH STATE
FINANCIAL CORPORATION (H.O.) & ANOTHER
|
December 19, 2014 |
SARANALA SREEDHAR RAO Vs. KUNATI NARAYANA REDDY & ANOTHER
|
July 1, 2014 |
STATE BANK OF INDIA Vs. K. RAMALINGESHWAR RAO
|
July 22, 2014 |
T. GOPAL Vs. M/S ORIENTAL INSURANCE COMPANY LIMITED
REPRESENTED BY ITS DIVISIONAL MANAGER
|
June 23, 2014 |
UJJWAL KUMAR GHATAK Vs. NAKKANA CHANDRSEKHAR
|
July 22, 2014 |