REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.BALI REDDY Vs. MUNEENDRA FINANCIERS	November 9, 2011
A.CHANDRASEKHAR REDDY Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE LIC OF INDIA, NELLORE	April 20, 2011
A.DEVA RAJ Vs. JANA HARSHA ESTATES N CONSTRUCTIONS LTD., REP. BY ITS MANAGING DIRECTOR	August 11, 2011
A.MEENAIAH, LECTURER Vs. G.ECONARAYANA	August 9, 2011
A.N.L.PARCEL SERVICE, REP. BY ITS MANAGER Vs. TIPPABATTINA RAMAKRISHNA	April 13, 2011
A.P.S.R.T.C .EMPLOYEES THRIFT & CREDIT CO-OPERATIVE SOCIETY Vs. V.RAMA RAO	April 11, 2011
A.REDDY SEKHAR Vs. MANAGER THE ORIENTAL INSURNACE COMPANY LTD	April 20, 2011
A.SALIJA VENUGOPAL, PROPRIETRIX Vs. MURALIDHAR	November 25, 2011
A.SRINIVASA RAO Vs. GENERAL MANAGER, VENKATESWARA HATCHERIES PVT LTD	March 4, 2011
A.SUDHERSHAN Vs. BAJRANG GLASS EMPORIUM, KHALEELWADI, NIZAMABAD	September 21, 2011
A.V.PRASAD Vs. HOME LINE CONSTRUCTION REP. BY ITS MANAGING PARTNER	March 28, 2011
A.VENKATESWARA RAO Vs. NEW INDIA ASSURANCE CO., LTD	January 31, 2011
A.YADAIAH Vs. BRANCH MANAGER ANDHRA BANK	April 8, 2011
AARIF NURSING HOME, REP. BY ITS DOCTORS MEHDI AND ASLAM Vs. BAMMIDI DALAYYA	March 4, 2011
ABDUL LATEEF JABBAR Vs. GLOBAL HOSPITALS	January 31, 2011
ABDUL MAJEED Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD REP. BY ITS MANAGER	April 11, 2011
ADDL ASSISTANT ENGINEER Vs. B.SHAMLAL	June 21, 2011
ADMINISTRATOR, ADITYA HOSPITAL SUPER SPECIALITY SERVICES Vs. S.SWARAJYAM	March 24, 2011
AGARWAL FOUNDRIES REP. BY MR.M.L.AGARWAL Vs. REGIONAL BRANCH MANAGER RELIANCE GENERAL INSURANCE CO., LTD	November 3, 2011
AGARWAL FOUNDRIES, REP. BY MR.M.L.AGARWAL Vs. REGIONAL BRANCH MANAGER RELIANCE GENERAL INSURANCE CO., LTD	December 9, 2011
AHMED MOHAMMED Vs. U.RAMA DEVI	February 3, 2011
AIR TEL BRANCH REP. ITS BRANCH MANAGER BESIDES TOWN HALL RASTRAPATHI ROAD TANUKU Vs. PEETHANI VENAKTA RAO	November 29, 2011
ANDHRA BANK MARKANDEYA COLONY BRANCH GODAVARIKHANI, KARIMNAGAR REP. BY ITS MANAGER Vs. NARELLA SARITHA	February 28, 2011
ANDHRA BANK REP. BY ITS BRANCH MANAGER GANGA TEMPLE STREET Vs. MANNURU DHANUNJAYA REDDY	August 9, 2011
ANDHRA BANK, EAST GANGAVARAM Vs. VADISINA SUBBULU	June 7, 2011
ANDHRA BANK, MAIN ROAD, CHEEPURAPALLI VILLAGE AND MANDAL Vs. YALLA RAMACHANDRA RAO	March 31, 2011
ANDHRA BANK, PONNUR BRANCH, MAIN ROAD NEAR ISLAND CENTRE Vs. NAGISETTY NARASIMHA RAO	September 8, 2011
ANDHRA BANK, SERVICE CENTRE REP. BY ITS BRANCH MANAGER Vs. G.SOWJANYA	September 28, 2011
ANDHRA BANK, SRISAILAM BRANCH, REP BY ITS BRANCH MANAGER Vs. AKHILA BHARATIYA BRAHMANA KARIVENA NITYA	June 6, 2011
ASHOK RESIDENCY FLAT OWNERS WELFARE ASSOCIATION, REP. BY ITS PRESIDENT Vs. SATYA CONSTRUCTIONS, REP. BY ITS PARTNER JAKKULA RAJA VENAKATA MADHAVA RAO SO.VENKATA RAO	July 21, 2011
ASSISTANT DIRECTOR OF HORTICULTURE DISTRICT HORTICULTURE OFFICE NEAR HLC COLONY, ANANTAPUR Vs. M. SUBBARAYUDU	January 31, 2011
ASSOCIATED ROAD CARRIERS LTD Vs. SAINT GUARDIAN HEALTH CARE	July 22, 2011
ASST. DIVISIONAL ENGINEER APEPDCL Vs. BEHERA SRINIVASA RAO	April 13, 2011
ASST.ENGINEER, ELECTRICAL OPERATION, NORTHERN POWER DISTRIBUTION CO. LTD Vs. DESIREDDY LALITHA KUMARI	June 23, 2011
B.JAYAPRADHA Vs. M.SRI RAMULU	May 11, 2011
B.LAXMI DEVI Vs. MANAGING DIRECTOR, MEDWIN HOSPITALS	April 13, 2011
B.LAXMIKANTHA RAO Vs. S.SRINIVAS, S/O.PADMAIAH MANAGING PARTNER	February 28, 2011
B.SARADA Vs. LAKSHMI TOWN SHIP PVT LIMITED, REPRESENT BY ITS MANAGING DIRECTOR	July 22, 2011
B.SIVA SHANKAR REDDI Vs. ASHOK LEYLAND LTD. REP. BY IS CHAIRMAN	September 13, 2011
B.UDAYA KUMAR, ASSOCIATE PROFESSOR OF ORTHOPAEDICS ANDHRA MEDICAL COLLEGE Vs. CHADUVULA NAGARAJU	December 27, 2011
B.V.RAMANA MURTHY Vs. STATE BANK OF INDIA PARSRAMA BHAVAN BRANCH	January 21, 2011
B.VENKATESH Vs. MANAGER IKF FINANCE LTD	August 8, 2011
B.VENKATESHWARLU Vs. BRANCH MANAGER, BRANCH OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED	September 9, 2011
BADAM CHANDRAIAH Vs. HAPPY HOME CONSTRUCTIONS PVT. LTD., REP. BY ITS BRANCH MANAGER	January 18, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. CHILIPI LAKSHMI KANTHAMMA	March 17, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. VAMSI KRISHNA REP. BY DR.SESHAGIRI	August 24, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GANGANAPALLI NAGARJUNA	May 25, 2011
BAJAJ ALLIANZ LIC LTD., REP. BY ITS BRANCH MANAGER Vs. PUVVADA RAMACHANDRA RAO, SRI NIVAS KARRA	November 10, 2011
BAJAJ ALLIANZ LIFE INSURANCE COMPANY REP. BY ITS DIVISIONAL MANAGER Vs. CHALUVADI MOUNIKA BEING MINOR REP. BY FATHER	March 28, 2011
BALIREDDY SUDHARKAR Vs. HAPPY HOMES PVT. LTD. REP. BY ITS MANAGING DIRECTOR	February 28, 2011
BALLA INSTITUTE OF TECHNOLOGY & MANAGEMENT Vs. CONSUMER PROTECTION COUNCIL REP. BY ITS ORGANIZING SECRETARY SRI P.LINGESWARA RAO	February 2, 2011
BASAI STEELS PVT. LTD Vs. STATE BANK OF BIKANIR AND JAIPUR REP. BY ITS BRANCH MANAGER	January 19, 2011
BASANGARI VENKATESHWARA RAO Vs. STATE BANK OF INDIA CARDS AND PAYMENT SERVICE PVT. LTD	March 24, 2011
BHARAT SANCHAR NIGAM LTD. REP. BY THE TELECOM DISTRICT MANAGER RAMNAGAR Vs. DUBBAGUNTA SURESH BABU	July 4, 2011
BHARTI CELLULAR LTD.,AIRTEL REP.BY ITS CHAIRMAN Vs. AITHA VENUGOPAL	May 25, 2011
BHAVANI AGENCIES, REPRESENTED BY ITS PARTNERS Vs. GARUDA NAGESWARA RAO	February 23, 2011
BHUSIREDDY RAMAKRISHNA REDDY Vs. BRANCH MANAGER LIC OF BRANCH OFFICE	November 8, 2011
BIJAY AUTO SERVICES REP. BY ITS PROPRIETOR S. RAVI PRAKASH BAID Vs. REGIONAL MANAGER THE NEW INDIA ASSURANCE COMPANY LTD	January 31, 2011
BRANCH MANAGER ANDHRA BANK Vs. MUDIVARTHI RADHA KRISHNA	October 5, 2011
BRANCH MANAGER ANDHRA BANK ADDANKI, PRAKASHAM DIST Vs. MACHU MARRI MASTANAMMA	July 8, 2011
BRANCH MANAGER HDFC BANK, MOSQUE ROAD TIRUPATHI REP. BY ITS AUTHORISED SIGNATORY Vs. T.V.SIVARAM DASS	March 18, 2011
BRANCH MANAGER L. I. C. OF INDIA CITY BRANCH-VII Vs. N.R.SINIVASAN	July 19, 2011
BRANCH MANAGER NATIONAL INSURNACE COMPANY LTD Vs. SYED NOOR AHMED	July 26, 2011
BRANCH MANAGER UNION BANK OF INDIA MANAKONDUR BRANCH KARIMANGAR DIST Vs. JUSTICE KUMARAYYA COLLEGE OF LAW KARIMNAGAR REP. BY ITS CORRESPONDENT CH. MALLIKARJUN DEV	September 20, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. N.MALYADRI	September 19, 2011
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. IMMAREDDY PAVAN KUMAR S/O GOPALA REDDY DIVISIONAL MANAGER	November 4, 2011
BRANCH MANAGER, JANACHAITANYA HOUSING P LTD Vs. C.VIJAY KUMAR	July 22, 2011
BRANCH MANAGER, ORIENTAL INSURANCE NEAR HEAD POST OFFICE Vs. KUNAPAREDDY VENKATA SUBBA LAKSHMI	January 12, 2011
BRANCH MANAGER, THE CO-OPERATIVE CENTRAL BANK LIMITED Vs. P.V.JAGADEESH KUMAR	June 23, 2011
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD Vs. B.LAKSHMI KANTHAMMA	April 25, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD Vs. L.SRINIVAS	January 17, 2011
BRANCH MANGER BIRLA SUN LIFE INSURANCE COMPANY LIMITED K.P.TOWERS Vs. ALURI BHASKARA RAO	March 31, 2011
BRANCH POST MASTER, POST OFFICE,PALVONCHA, KHAMMAM DISTRICT Vs. GANNE UMADEVI	August 5, 2011
BRIJ NANDAN YADAV Vs. P.ANITHA	December 21, 2011
BROADWAY FOOD LTD. REP. BY ITS MANAGING DIRECTOR Vs. SAI KRISHNA ENTERPRISES REP. BY ITS MANAGING PARTNER A. LAXMIKANTH	March 10, 2011
BUDDHA VIEW APARTMENTS OWNERS SOCIETY Vs. MANSIONS TODAY	September 8, 2011
C.K.PUTTURAO Vs. VENKTAESWARA TRUST	April 26, 2011
C.NARSIMLU Vs. SAI BABA AGENCIES	August 11, 2011
C.RAMESH Vs. VIJAYALAKSHMI ENTERPRISES REP. BY ITS PROPRIETOR	September 12, 2011
CANARA BANK, SHIVAJINAGAR BRANCH, NIZAMABAD REP.BY ITS BRANCH MANAGER Vs. R.GANGA PRASAD	December 5, 2011
CHABBRA ASSOCIATES, REP. BY ITS MANAGING PARTNER Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD	September 26, 2011
CHAIRMAN, ANDHRA BANK HEAD OFFICE Vs. NAKKALA JAYAMMA	September 15, 2011
CHAIRMAN, ANWAR-UL-ULOOM COLLEGE OF ENGINEERING AND TECHNOLOGY, MAIN BRANCH MALLEPALLY, HYDERABAD Vs. N.KISHORE	March 23, 2011
CHAMARTY VISWANADHAM Vs. ICICI BANK LTD. REP. BY ITS BRANCH MANAGER	February 3, 2011
CHATRATI SIVA BALAYOGI Vs. YADLA SATYAVATHI	July 28, 2011
CHAVVA BALA YENGAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA, REP. BY ITS SENIOR DIVISIONAL MANAGER, KADAPA	November 18, 2011
CHEVUGONI PICHAMMA Vs. ORIENTAL INSURANCE COMPANY LTD.REP. BY ITS DIVISIONAL MANAGER	July 4, 2011
CHIEF GENERAL MANAGER, BHARATH SANCHAR NIGAM LIMITED Vs. C.SUBRAHMANYAM	September 20, 2011
CHIEF MANAGER IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. Y.VENKATESWARA RAO	March 9, 2011
CHIEF MANAGER, STATE BANK OF INDIA, MAIN BRANCH, MACHAVARAM MACHILIPATNAM, KRISHNA DISTRICT Vs. KOTA RATNA KUMARI	December 5, 2011
CHIEF POST MASTER GENERAL, DELHI Vs. KUNCHALA VENKATA KRISHNA RAO	December 5, 2011
CHIRALA CO-OPERATIVE SPINNING MILLS LIMITED Vs. GUMMANAMPATI DHANA LAKSHMI	July 11, 2011
CITI BANK N A AND ANR Vs. RAJBAHADUR RAMESH MUDALIAR AND ANR	May 16, 2011
COL. BRIJ NATH SINGH TYAGI Vs. MANAGER, PUNJAB NATIONAL BANK BRANCH OFFICE	January 17, 2011
COMPAGE COMPUTERS PVT. LTD Vs. STANDARD CHARTERED BANK	October 25, 2011
CONSUMER GUIDANCE SOCIETY Vs. QUESTNET ENTERPRISES INDIA PVT. LTD	March 16, 2011
CONSUMERS GUIDANCE SOCIETY Vs. LAKKAM ESWAR REDDY, PROPRIETOR	July 8, 2011
CORRESPONDENT/SECRETARY/ HEAD MASTER, TRINITY MODEL SECONDARY SCHOOL Vs. KUMAR PADI KISHORE KUMAR	February 28, 2011
COUNTRY CLUB (INDIA) LIMITED REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. P.SHASIDHAR	March 4, 2011
COUNTRY CLUB (INDIA) LIMITED, REP. BY AMRUTHA ESTATES Vs. P.NAGABABU	March 31, 2011
COUNTRY VACATIONS, A DIVISION OF THE COUNTRY CLUB INDIA LIMITED Vs. IMTIAZUNNISA	March 28, 2011
D.C. FUNDS REP. BY ITS FOREMAN, YERRA VENUGOPALA RAYUDU Vs. VADLAMURI SRINIVASA RAO	November 16, 2011
D.KRISHNA REDDY Vs. FUTURE GENERALI INDIA INSURANCE CO.,LTD REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR	December 28, 2011
D.MADHAVI Vs. A.VENKATESWARA REDDY	June 9, 2011
D.RAMESH, SAROJINI EYE HOSPITAL Vs. MANCHIKANTI SATISH ALIAS SATISH KUMAR	May 25, 2011
D.RAVEENDRA RAO Vs. MANAGER UNITED INDIA INSURANCE COMPANY LTD	April 19, 2011
D.SATYA MURTHY Vs. BRANCH MANAGER L.I.C. OF INDIA LOWER TANK BUND ROAD	September 21, 2011
DAMARASHETTY RADHAMMA Vs. LIC OF INDIA RAMAGUNDAM BRANCH NTPC X ROAD	February 21, 2011
DANDU RAMACHANDRA RAJU Vs. GOODAVALLI VOILET PRAMEELA DEVI	September 30, 2011
DEEPAK SHARMA Vs. RIZWANA FATIMA	May 25, 2011
DHARMAPURI VENKATESWAR RAO Vs. SRINIVASA CONSTRUCTIONS	November 18, 2011
DHARMDAS KANCHAND Vs. TOORKEY ENGINEERING CONTRACTING	June 17, 2011
DHULAM KRUPA LAKSHMANA RAO Vs. MANAGER, STATE BANK OF INDIA, BANDARULANKA, AMALAPURAM MANDAL	July 22, 2011
DIRECTOR OF DISTANCE EDUCATION B.R. AMBEDKAR OPEN UNIVERSITY PROF. G RAMIREDDY MARG Vs. S.SARASWATHI	July 13, 2011
DISTRICT CONSUMER FORUM RANGA REDDY Vs. K RAJA RAJESWARI AND ORS	January 25, 2011
DISTRICT MANAGER, A.P. STATE SEEDS DEVELOPMENT CORPORATION Vs. NEHAUMNTHUN BEE	November 8, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED DIVISION-VI Vs. BACHINA SREENIVASULU	August 29, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD OFFICERS CLUB, KADAPA Vs. G.PURUSHOTHAM	March 4, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. BOLLA GANGA MAHALAKSHMI	January 24, 2011
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE Vs. ANUKARI ASHOK	November 9, 2011
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M.RAMA DEVI	May 25, 2011
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, SANTHAPETA, ONGOLE Vs. KURRAM RAJESWARA RAO	March 29, 2011
DTDC COURIER AND CARGO LTD. REP. BY REGIONAL MANAGER Vs. OXY MEDICAL SERVICES REP. BY ITS MANAGER	July 26, 2011
DUBAGUNTA SRINIVAS RAO Vs. DHANDAPANI FINANCE LIMITED REP.BY ITS BRANCH MANAGER	December 5, 2011
E.N.RAMMOHAN RAO Vs. HYDERABAD NURSING HOME	October 10, 2011
E.NARAYANA GOUD Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED	December 8, 2011
E.SANTHOSH RAO Vs. INDIAN INSTITUTE OF HOTEL MANAGEMENT AND F.T.REP BY ITS PRINCIPAL, T.CHANDRAMOHAN	November 23, 2011
EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED Vs. KOTYADA TALUPULAMMA	December 20, 2011
EMANI SHARADA DEVI Vs. G.V.R. MURTHY, PROPRIETOR	July 22, 2011
ENNAR MARKETING REP. BY ITS PROPRIETOR RAJESH AGARWAL Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. REP. BY ITS MANAGING DIRECTOR	July 18, 2011
EXCEL ENGINEERING CORPORATION, REP. BY ITS MANAGING DIRECTOR Vs. BOTSA SURESH KUMAR	July 28, 2011
G.GANESH KUMAR Vs. HERO VARDHAMAN ASHISH ORCHIDE	September 6, 2011
G.JANARDHAN RAO Vs. PROPRIETOR, OVERSEAS GALLERY	April 25, 2011
G.JAYA PRAKASH Vs. HAMEED KHAN	December 21, 2011
G.KOULAIAH Vs. J.SRINIVAS	November 30, 2011
G.MADHUKAR REDDY Vs. CANARA BANK	November 24, 2011
G.MANIKYAMMA Vs. CHIEF EXECUTIVE OFFICER THE CHITTOOR COOPERATIVE TOWN BANK LTD., CHURCH STREET, CHITTOOR	September 9, 2011
G.MARIYAMMA Vs. P.RAJASEKHAR, MD GENERAL ASST. PROFESSOR OF MEDICINE GOVT. GENERAL HOSPITAL KURNOOL	July 18, 2011
G.NEELAMMA Vs. GOPAL REDDY	July 21, 2011
G.P.RAMESH Vs. STEEL CITY SECURITIES LIMITED	May 25, 2011
G.SANTHAMMA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED	March 22, 2011
G.SREENIVASULU REDDY Vs. MANAGER ING VYSYA BANK LTD	July 20, 2011
G.V.S. THIRUPATHI REDDY DOCTOR IN TIRUMALA SUPER SPECIALITIES HOSPITAL Vs. VEMULA SATYAVATHI	June 11, 2011
GAMPA BHASKAR Vs. GUDISE RAVINDER	November 11, 2011
GANESH GAYATRI GRANITES, REPRESENTED BY K. RAVI KUMAR Vs. L AND T KOMATSU LIMITED	May 25, 2011
GATI LTD Vs. DIGIPRO PROJECTIONS P LTD	March 31, 2011
GAUTHAM GANERIWAL Vs. MANAGER ICICI LOMBARD GENERAL INSURANCE CO.LTD	November 3, 2011
GE COUNTRY WIDE CONSUMER FINANCIAL SERVICES LIMITED, VIJAYAWADA BRANCH Vs. PALAKURTHY VIJAYASHREE	April 11, 2011
GENERAL MANAGER (BSNL) , TELECOM DISTRICT PRAKASAM DISTRICT Vs. CHIVUKULA VENKATA LAXMI SUBRAHMANYAM	March 29, 2011
GENERAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. V.KISHORE	December 12, 2011
GENERAL MANAGER SHRIRAM LIFE INSURANCE COMPANY Vs. BOMMIDI SUBRAHMANYAM	December 28, 2011
GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD Vs. P. SRINIVASULU REDDY	April 19, 2011
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. T.PURUSHOTTAM	March 1, 2011
GENERAL MANAGER TELECOM DISTRICT Vs. KUNKUMALLA KRISHNA	September 8, 2011
GITAM INSTITUTE OF INTERNATIONAL BUSINESS Vs. SURYADEVERA VENKATA SUBBA RAO	August 3, 2011
GOGINENI SUBRAHMANYA VENKATA APPA RAO Vs. S. SREE RAMU	December 1, 2011
GREEN GOLD SEEDS, REP. BY ITS MANAGING DIRECTOR KONA SURYA PRAKASH Vs. CHILUKURI SUBBA REDDY	January 24, 2011
HOUSING DEVELOPMENT FINANCE CORPORATION (HDFC. REP. BY ITS DEPUTY GENERAL MANAGER Vs. T. PADMA RAO	January 27, 2011
HYDERABAD COLLEGE OF AVIATION TECHNOLOGY Vs. BOJJA PARDHA SARADHI	February 28, 2011
ICICI BANK LIMITED REP. BY ITS MANAGER Vs. CONSUMER GUIDANCE SOCIETY REP. BY ITS MANAGING TRUSTEE	November 15, 2011
ICICI BANK LTD., REP. BY ITS MANAGER Vs. B.VIJAYA LAKSHMI	March 31, 2011
ICICI LOMBARD GENERAL INSURANCE CO.LTD., REP. BY ITS BRANCH MANAGER Vs. A.AMARNADH	November 17, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED, REP. BY THE BRANCH MANAGER Vs. NARNE SESHAIAH	June 28, 2011
INDIA INFOLINE SECURITIES PRIVATE LIMITED REP. BY ITS MANAGER Vs. CONSUMER GUIDANCE SOCIETY REP. BY SRI POTHURU RAMA KRISHNA ANJANI KUMAR	February 3, 2011
ISMAIL KHADARI Vs. CHIEF MEDICAL SUPERINTENDENT RAILWAY HOSPITAL SOUTH CENTRAL RAILWAY VIJAYWADA	July 18, 2011
J.GOPALA KRISHNA RAO Vs. M. SUDHAKAR, CHAIRMAN & MANAGING DIRECTOR JANACHAITANYA HOUSING PVT. LTD	September 13, 2011
J.MANORAMA RETIRED LECTURER Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA	August 30, 2011
J.NATHAN Vs. MANAGING DIRECTOR, MAHENDRA & MAHENDRA LIMITED	September 27, 2011
JANA CHAITANYA HOUSING LTD. REP. BY ITS MANAGER Vs. SANJAY DIWAKAR SARWADE	September 8, 2011
JANA HARSHA ESTATES CONSTRUCTION PVT.LTD., REP BY ITS CHAIRMAN AND MANAGING DIRECTOR Vs. C.RUTHI SRI	August 29, 2011
JANACHAITANYA HOUSING PVT. LTD, REP. BY ITS BRANCH MANAGER Vs. PASAGADA SESHA SAI SRIDHAR	July 22, 2011
JANACHAITANYA HOUSING PVT. LTD, REP. BY ITS BRANCH MANAGER Vs. B.KURMA RAO	July 21, 2011
JAYALAKSHMI AUTOMOTIVE PVT. LTD., REP. BY ITS SERVICE ENGINEER Vs. M.P.R. VITTAL	May 25, 2011
JUNIOR TELECOM OFFICER GROUPS BSNL DHARMAVARAM Vs. MARTHA SATYANARAYANA	April 7, 2011
K SARASWATHI Vs. MADHUPALA ESTATES PVT LTD	February 23, 2011
K. ANJI REDDY S/O K.LACHI REDDY Vs. BARMAVATH ANASUJA	July 28, 2011
K. RAJA RAO Vs. NAINA CHITS PRIVATE LIMITED REP. BY ITS PROPRIETRIX SMT E.SRIDEVI	August 5, 2011
K. SIVARAMAKRISHNAIAH, M.S. OPTH Vs. DASARI VENKATA JAYA HARI RAO	February 9, 2011
K.BALAJI, K.RANGAIAH Vs. BRANCH MANAGER BLAZE FLASH COURIERS LTD.	October 10, 2011
K.JAMUNA RANI Vs. BRANCH MANAGER, UTI BANK	December 27, 2011
K.NARASIMHA RAJU Vs. NATIONAL INSURANCE COMPANY LIMITED, REP. BY ITS BRANCH MANAGER	July 21, 2011
K.RAMALINGA REDDY Vs. ASST. DIVISIONAL ENGINEER APSPDCL	February 3, 2011
K.SANJEEV KUMAR Vs. SATHISHWAR REDDY	December 20, 2011
K.SATYANARAYANA Vs. KANCHIRAJU RAJA RAM	July 20, 2011
K.SURENDER REDDY Vs. GEMINI NURSING HOME REP. BY ITS AUTHORISED REPRESENTATIVE NEAR RAJESH THEATRE	August 30, 2011
K.V.RATNAM Vs. ASST. GENERAL MANAGER SBI, ECIL BRANCH	September 9, 2011
K.VASANT KUMAR Vs. WHIRLPOOL INDIA LIMITED, WHIRLPOOL HOUSE	December 28, 2011
K.VIJAY KUMAR Vs. TELEGRAPH TRAFFIC EMPLOYEES CO-OPERATIVE CREDIT SOCIETY, REP. BY THE PERSON-IN-CHARGE COMMITTEE	August 29, 2011
K.VIJAYA LAKSHMI NURSING HOME Vs. GUMMADI SRIDHAR	September 20, 2011
K.VISHWANATH Vs. JYOTHI HOSPITALS	February 10, 2011
KANCHERLA CHENGALRAYA NAIDU Vs. RELIANCE GENERAL INSURANCE CO. LTD., REP. BY ITS BRANCH MANGER	July 13, 2011
KANPURI PARVATHI Vs. ABHIRAM CONSTRUCTIONS AND INDUSTRIES, REP. BY ITS SOLE PROPRIETOR SRI PADAVALA TIRUMALA RAO	October 28, 2011
KANUKUNTALA SUJATHA Vs. ING VYSYA BANK MAIN ROAD VILLAGE CHELVAI GOVINDARAOPET MANDAL WARANGAL DISTRICT	November 14, 2011
KAPIL CHIT FUNDS PVT. LTD. REP. BY ITS AGM Y. RAJENDRA KUMAR Vs. K.LAXMI	February 1, 2011
KAPIL CHIT FUNDS PVT.LTD., REP. BY CHIEF MANAGER Vs. G.SURYANARAYANA	October 12, 2011
KARRI PRAKASH Vs. T.N.RAJYALAKSHMI	April 7, 2011
KATTUMURI MOHANA Vs. R.K.TOWNSHIP PROMOTERS PVT.LTD., REP.BY ITS CHAIRMAN AND MANAGING DIRECTOR	October 31, 2011
KAVERI INDANE SERVICES LPG GAS DEALER Vs. K.RAJARAM	March 7, 2011
KAVERI INDANE SERVICES LPG GAS DEALER Vs. M.VENKATESH	March 7, 2011
KEKI PHEROZE Vs. DECCAN AVIATION LTD. REP. BY ITS MANAGER NOW REP. BY KING FISHER AIRLINES HOUSE	March 10, 2011
KHIWASARA FINANCE AND LEASING LTD Vs. P.KRISHNA	July 20, 2011
KINGFISHER AIRLINES LTD. REP. BY ITS AUTHORISED REPRESENTATIVE KINGFISHER HOUSE Vs. KESAVULU REDDY	April 7, 2011
KITTI FINANCIERS PVT. LTD., JEEVAN LAL COMPLEX, HANAMKONDA CHOWRASTA Vs. P.SUNITHA DEVI	December 21, 2011
KODURU SUBBA REDDY Vs. MAMIDI JANARDHAN REDDY	November 11, 2011
KONAKANCHI MADHU Vs. CHAIRMAN, SHRIRAM GROUP COMPANIES	June 10, 2011
KONETI MANJU Vs. RASHTRIYA ISPAT NIGAM LTD. REP. BY ITS D.C.M.	September 7, 2011
KONKA MUNI BABU Vs. MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO.LTD	December 28, 2011
KOPPISETTY MANGAYYAMMA Vs. LIC OF INDIA, YELLAMANCHILI REPRESENTED BY ITS BRANCH MANAGER	July 22, 2011
KOTA VENKATA SARMA Vs. P.VASU DEV	July 20, 2011
KOTHA VENKATA RAMANAMMA Vs. GRUHA LAXMI REAL ESTATES AND FINANCIERS, REP.BY ITS MANAGING PARTNER	December 5, 2011
KRISHNA TEJA DENTAL COLLEGE REP. BY ITS MANAGING DIRECTOR/MANAGING TRUSTEE PADMAVATHI NAGAR, TIRUPATI Vs. PRIYANKA YADAV	October 24, 2011
KRISHNA TEXTILES, REP. BY ITS PROPRIETOR KUSUMANCHI SYAMPRASADA RAO Vs. VARSHA CHITS AND FINANCE REP BY ITS MANAGING PARTNER W.V.RAMAMOHAN RAO	December 5, 2011
KUCHAKULA SURENDAR REDDY Vs. SIKHAHARA CONSTRUCTIONS	March 9, 2011
KUMARAN PANGAJAM Vs. BRANCH MANAGER LIC OF INDIA	December 13, 2011
KURSHEED BEGUM Vs. KIRAN KRISHNA REAL ESTATE CONSTRUCTIONS P. LTD. REP. BY ITS MANAGING DIRECTOR	April 13, 2011
KURSHEED JAHAN BEGUM Vs. STATE BANK OF INDIA, EDI BAZARA BRANCH	November 23, 2011
KUSALAVA FINANCE LTD., REP. BY ITS MANAGER SRI K. KOTESWARA RAO Vs. P.PURANDARA BABU	January 24, 2011
KUTTAN PILLAI BHASKARAN Vs. STATE BANK OF INDIA REP. BY ITS CHIEF MANAGER PBB, KUKATPALLY	March 28, 2011
L.I.C. OF INDIA REP. BY ITS BRANCH MANAGER BRANCH ADILABAD Vs. KODAPA ROOPA BAI	July 18, 2011
L.SRINIVASULU Vs. S.NARASIMHA RAO	February 28, 2011
L.SUBRAHMANYAM SRINIVASA SAI BABU Vs. HEMA HYUNDAI REP. BY ITS MANAGING DIRECTOR	October 10, 2011
LAKSHMI GANAPATHI SACHIDANANDA MODERN RICE MILLS Vs. SUPERINTENDING ENGINEER	July 4, 2011
LAKSHMIPURAM PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LTD Vs. GOLLA SIVARAMA KRISHNA	February 10, 2011
LIC OF INDIA, REP. BY ITS DIVISIONAL MANAGER Vs. DUMMU SAMBASIVARAO	March 29, 2011
LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS MANAGER Vs. NADAKUDUTI SHANTI KUMAR	December 30, 2011
M.HARI KUMARI Vs. SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.,LTD	December 8, 2011
M.NAGARAJU Vs. KOTHA VENAKTESWARA RAO R.K. DISTRIBUTORS AND AIRTEL AUTHORIZED DISTRIBUTOR MAIN BAZAR	July 6, 2011
M.NARAYANA Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD	March 22, 2011
M.PARVATHI Vs. G.RAVI SHANKAR	August 11, 2011
M.R.RAJESH Vs. DULIPALLA SAMBASIVA RAO	February 18, 2011
M.RAM BABU REDDY Vs. MANAGING DIRECTOR, M/S MAGMA SHARACHI LEASING LTD	February 24, 2011
M.S.K.MOTORS, R.M.K.PLAZA Vs. B.RAM CHANDER	May 25, 2011
M.SATYA SUDHEER Vs. AKRUTI CONSTRUCTIONS REP. BY ITS MANAGING PARTNER	February 25, 2011
M.SATYANARAYANA Vs. FARM VISION AGRITECH REP. BY ITS MANAGING PARTNER OBILESHU	March 4, 2011
M.SEETA RAMANJANEYULU Vs. SOUTHERN TRAVELS PVT. LTD., REP. BY ITS BRANCH MANAGER	January 12, 2011
M.VARALAKSHMI Vs. SUPERINTENDENT OF ENGINEER APEPDCL, DASANNAPET VIZIANAGARAM	October 31, 2011
M.VISHNUVARDHAN REDDY Vs. BATHULA BURAMMA	October 10, 2011
MADDI LAXMI Vs. L.I.C. OF INDIA REP. BY ITS BRANCH MANAGER POCHAMMA MAIDAN WARANGAL	July 11, 2011
MADHAVI MAHENDRAKAR Vs. YASHODA HOSPITALS SOMAJIGUDA, HYDERABAD REP. BY ITS MANAGING DIRECTOR	July 7, 2011
MADHULA KASI RAO Vs. M.MAHESWARA RAO	October 12, 2011
MAHANTHI LAKSHMANA RAO Vs. STATE BANK OF INDIA REP. BY BRANCH MANAGER NEAR KAMBAL TANK, RAJAHMUNDRY	December 12, 2011
MAHAVIR ASSOCIATES Vs. MAHAVIR LOK CHAMBER OWNERS WELFARE ASSOCIATION	August 3, 2011
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. AVUTHU VIJAYA LAKHSMI	November 30, 2011
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD., REP. BY ITS BRANCH MANAGER Vs. M.GNANESHWAR REDDY	March 31, 2011
MAHYCO VEGETABLE SEEDS LTD., PRODUCER AND MARKETER OF MAHYCO HYBRID SEEDS Vs. SETTYPALLI CHAKARADHAR RAO	January 12, 2011
MAJJI PADMA Vs. NEW INDIA ASSURANCE COMPANY LTD	April 18, 2011
MAJJI PADMA Vs. NEW INDIA ASSURANCE COMPANY LTD	April 19, 2011
MAJOR T.K.M.RAO Vs. P.R.S.S. SHARMA	September 7, 2011
MANAGER BAJAJ AUTO FINANCE LTD Vs. E.ERFAN ALI	October 24, 2011
MANAGER BAJAJ AUTO FINANCE LTD Vs. A.MADHUSUDHAN RAO	January 12, 2011
MANAGER ICICI BANK LTD. M.G.ROAD, VIJAYAWADA Vs. RAVI JEWELLERY COMPANY REP. BY ITS PROPRIETOR GANGADHAR TILAK	March 16, 2011
MANAGER, AIRTEL SHOW ROOM Vs. KAVALAPARA SANKARANARAYANA CHANDRAN	January 12, 2011
MANAGER, CITIBANK N.A., INSURANCE OPERATIONS Vs. RAJBAHADUR RAMESH MUDALIAR	March 16, 2011
MANAGER, KAPIL CHIT FUNDS PVT. LTD Vs. BYPUREDDY SIVA PRIYA	January 24, 2011
MANAGER, LIC OF INDIA ATMAKUR Vs. CHEEKURI PADMA	December 5, 2011
MANAGING DIRECTOR MADHUPALA ESTATES PVT. LTD Vs. D.VIJAYA SARADHI	September 21, 2011
MANAGING DIRECTOR, CHALIMEDA ANANDA RAO, INSTITUTE OF MEDICAL SCIENCES Vs. P.KRISHNA	August 5, 2011
MANAGING DIRECTOR/GENERAL MANAGER, SIBAR INSTITUTE OF DENTAL SCIENCES, TAKKELLAPADU, GUNTUR DISTRICT Vs. ANGADALA ALEKHYA	November 24, 2011
MAYTAS PROPERTIES LTD., HAVING REP. BY ITS NOMINEE M.TEJA PRATAP RAJU Vs. RINKY AGRAWAL	April 26, 2011
MEENA Vs. SHYLAJA OCC: DOCTOR	March 23, 2011
MITTAPALLI AMARALINGA RAMAKRISHNAIAH Vs. S.B.I. LIFE INSURANCE COMPANY LTD	March 16, 2011
MITTAPALLY GOVARDHAN Vs. MANCHALA RAJESWARI	April 29, 2011
MOHAMED OSMAN SHERIFF Vs. NATIONAL INSURANCE COMPANY, REPRESENTED BY ITS DIVISIONAL MANAGER	July 21, 2011
MOHD RAZIUDDIN Vs. KUSUMAHARA ENTERPRISES	April 15, 2011
MOHD. ASHFAQ Vs. KAABA HOSPITAL	August 11, 2011
MOOCHERLA SUBBA RAO Vs. DIVISIONAL ENGINEER OPERATION, APSPDCL	March 21, 2011
MOODUKULAM DEVIBAI Vs. SBI LIFE INSURANCE COMPANY LTD	December 28, 2011
MUJEEMUNNISA BEGUM Vs. SANJEEV SINGH YADAV	January 25, 2011
MUNNANGI BHASKARA RAO Vs. STATE BANK OF INDIA, REP. BY ITS BRANCH MANAGER	August 10, 2011
MUNNANGI BHASKARA RAO Vs. STATE BANK OF INDIA	July 10, 2011
MUPPASANI SIVA PARVATHI Vs. EXECUTIVE DIRECTOR, CENTRAL WOOL DEVELOPMENT BOARD GOVERNMENT OF INDIA	December 1, 2011
MURUGAN COLD STORAGE PVT. LTD Vs. DDF DAVOOD FRUIT MERCHANT REP. BY S.DAVOOD, S/O.MASTAN	July 4, 2011
MUTYAL SHAKUNTALA Vs. KUPPA SUSEELA	September 12, 2011
MYLABATHULA MARY EMASTEEN Vs. BRANCH MANAGER LIC OF INDIA CANAL ROAD	September 29, 2011
N.PRAKASH RAO Vs. SUPERINTENDING ENGINEER APSEB	March 28, 2011
N.RANGANAYAKULU Vs. MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD	April 18, 2011
N.SIVA RAMA KRISHNA PRASAD Vs. UNITED INDIA INSURANCE COMPANY LTD. REP. BY ITS BRANCH MANAGER	February 21, 2011
N.SURENDER RAO Vs. T.SHARDHA	September 29, 2011
N.V.G.KRISHNA KUMAR Vs. ASCENT INFRATECH PROPERTIES INDIA P.LTD	September 2, 2011
NALLELLA MALLESHAM Vs. ADUVALA LAXMI BAI	February 23, 2011
NALLURI DIAGNOSTICS, NALLURI NURSING HOME Vs. MADDULURI KRISHNA ALIAS KRISHNA RAO	August 26, 2011
NARAYANA EDUCATIONAL SOCIETY Vs. ING VYSYA BANK LTD	September 16, 2011
NARNE CONSTRUCTIONS PRIVATE LIMITED Vs. SRIKANTH VEDANTAM	November 18, 2011
NARNE CONSTRUCTIONS PRIVATE LIMITED Vs. M A AKBER KHAN	December 8, 2011
NARNE ESTATES P LTD., REP. BY ITS MANAGING DIRECTOR Vs. WING COMMANDER P.JOSHI	December 12, 2011
NARNE ESTATES PVT. LTD Vs. D.ARUN KUMAR	July 13, 2011
NARNE ESTTES P LTD., REP. BY ITS CHAIRMAN & MANAGING DIRECTOR Vs. R.P.BAJAJ	March 7, 2011
NATIONAL INSURANCE CO LTD AND ANR Vs. SAMBHAVI ENGINEERS	July 5, 2011
NATIONAL INSURANCE CO., LTD., REP. BY ITS BRANCH MANAGER Vs. G.NARAYANA REDDY	November 8, 2011
NATIONAL INSURANCE CO., LTD., REP. REGIONAL MANAGER Vs. MIDWEST GRANITE PVT. LTD., REP. G.MOHAN	October 28, 2011
NATIONAL INSURANCE COMPANY LTD. REP. BY ITS DIVISIONAL MANAGER DIVISIONAL OFFICE- II Vs. STAR TYRE WORKS REP. BY ITS PROPRIETOR	April 25, 2011
NATIONAL SEEDS CORPORATION LTD., NANDYAL, KURNOOL DISTRICT REP. BY ITS AREA MANAGER Vs. S. LAXMI NARAYANA	February 4, 2011
NAVYA CHAITANYA HOUSING P LTD., REP. BY ITS MANAGING DIRECTOR Vs. PONGURI PITCHAIAH	November 29, 2011
NAVYA CHAITANYA HOUSING REP. BY ITS MANAGING PARTNER G.GIRIDHAR Vs. CHANDRA SEKHAR LUNANI	March 9, 2011
NELATURI MURALIDHARAN Vs. BRANCH MANAGER, INDIA INFOLINE SECURITIES LTD	March 17, 2011
NEW INDIA ASSURANCE CO. LTD Vs. SAHITI TRADING CORPORATION, NALGONDA, REP. BY ITS WORKING PARTNER	January 27, 2011
NEW INDIA ASSURANCE CO., LTD., REP. BY ITS BR.MANAGER Vs. VEMULA SANDHYA RANI	November 15, 2011
NEW INDIA ASSURANCE CO., LTD., REP. BY ITS DIVISIONAL MANAGER HDCT COMPLEX, KURNOOL Vs. Y.SUBBA REDDY	December 13, 2011
NEW INDIA ASSURANCE CO., LTD., REP. BY ITS MANAGER, D.O. Vs. SYED NOOR AHMED	August 24, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAMOD KUMAR CHATURVEDI	August 29, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANTA LAXMI	March 28, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMPETA RAVI	February 10, 2011
NEW INDIA ASSURANCE COMPANY LTD, BRANCH OFFICE, SANGHAMITRA BANK COMPLEX NALGONDA TOWN AND DIST Vs. NUKALA SUDHAKAR REDDY	July 6, 2011
NEW INDIA ASSURANCE COMPANY LTD. REP. BY ITS BRANCH MANAGER LALAPET Vs. KURNALA RENUKA DEVI	April 11, 2011
NEW INDIA ASSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER Vs. K.YADAIAH	November 15, 2011
NEW INDIA ASSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER NELLORE BRANCH, SUBEDARPET Vs. SAI IMPORTED FURNITURES, REP. BY SOLE PROPRIETOR G.SUDHAKAR REDDY	December 20, 2011
NGGOS COOPERATIVE HOUSE BUILDING SOCIETY, REP. BY ITS SECRETARY Vs. MVSV PRASAD	October 31, 2011
NUZIVEEDU SEEDS PVT. LTD., REP. BY ITS MANAGING DIRECTOR Vs. T.BALARAMUDU	March 31, 2011
ORIENTAL INSURANCE CO LTD Vs. A V SUBBA RAO AND ORS	January 28, 2011
ORIENTAL INSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER J.P.N.ROAD WARANGAL Vs. C.SHARATH BABU, M.S., SHARATH LASER EYE HOSPITALS	December 13, 2011
ORIENTAL INSURANCE COMPANY LIMITED, REP. BY ITS DIVISIONAL MANAGER Vs. MIRZA MAHED ALI BAIG	March 31, 2011
ORIENTAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS BRANCH MANAGER Vs. K.SANKAR BABU	November 28, 2011
ORIENTAL INSURANCE COMPANY LTD., REP. BY ITS DIVISIONAL MANAGER Vs. VORUGU VENUGOPAL REDDY	February 21, 2011
P.ARUNA KUMARI DIED REP. BY D. SESHAIAH Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA	September 9, 2011
P.KANAKABHUSHANAM Vs. S.VIJAYA LAKSHMI	January 21, 2011
P.LALITHAMMA Vs. B. RAMACHANDRAIAH	August 2, 2011
P.MASTHAN PRASAD RAO Vs. BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE	October 19, 2011
P.SEETHARAMAIAH Vs. ANUMALASETTY	February 10, 2011
P.SIVA REDDY Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	September 27, 2011
P.SRINIVAS Vs. DEEWAN HOUSING FINANCE CORPORATION REP.BY ITS MANAGER	July 11, 2011
P.SURESH Vs. T.SERVE COMPANY, REP. BY ITS PROPRIETOR SESHU	November 22, 2011
P.VENKATESWARA RAO Vs. A.P. HOUSING BOARD GRUHAKALPA M.J. ROAD NAMPALLY, HYDERABAD	March 9, 2011
PABBA VEERABHADRAIAH Vs. A.SHANKARAIAH	June 24, 2011
PADALA BRAHMANANDAM Vs. MANAGER, ANDHRA PRAGATHI GRAMEENA BANK	March 1, 2011
PALLAPU VENKATESHWARLU Vs. LIC OF INDIA, REP. BY ITS BRANCH MANAGER, BRANCH OFFICE, MAHABUBABAD	November 15, 2011
PALLAVI HOSPITAL REP. BY DR.P.DASRATHAM Vs. MEDISHETTI SUNANDA	May 11, 2011
PALLAVI MATERNITY AND NURSING HOME, REP. BY DR.C.PADMINI REDDY Vs. GUNDI MANASA	December 19, 2011
PANNALA VIJAYALAXMI Vs. BRANCH MANAGER, ANDHRA BANK, NAKREKAL MAIN BRANCH NAKREKAL TOWN, NALGONDA DIST	December 5, 2011
PANTHAM TAMMI RAJU Vs. EXECUTIVE ENGINEER A.P.HOUSING BOARD	July 1, 2011
PARAS NATH PRASAD Vs. G. BRAMARAMBA	November 8, 2011
PARDHA SARADHI REAL ESTATES REP. BY ITS MANAGING PARTNER P. VENKATESHWARLU Vs. ANNAPALLI KAVYA TEJA	July 11, 2011
PARIMI BHAVANI Vs. HERITAGE HOMES	July 21, 2011
PARJIJATHA MULTISPECIALITY HOSPITAL DOCTORS COLONY, MIRYALAGUDA POST Vs. B. RADHIKA	January 20, 2011
PEDDI NARAYANA SWAMI Vs. MANAGING DIRECTOR KAMINENI HOSPITALS L.B.NAGA	March 8, 2011
PODILA RAJA LINGESWAR RAO Vs. REGIONAL MANAGER REGIONAL OFFICE	August 29, 2011
PONNAPALLI RAMA KRISHNA Vs. SUPERINTENDING ENGINEER OPERATIONS APEPDCL	March 16, 2011
POST MASTER AFZALGUNJ POST OFFICE HYDERABAD Vs. V.K.SANGHI	July 29, 2011
POSTAL SUPERINTENDENT HEAD POST OFFICE PREMISES KURNOOL Vs. T.MUKUNDA RAO	October 5, 2011
POSTAL SUPERINTENDENT O/O POSTAL DEPARTMENT KURNOOL DIVISION Vs. K. RAMAIAH	November 14, 2011
POTTURI TULASIDAS Vs. B ANEEL KUMAR	June 9, 2011
PRASAD HOMES PVT.LTD Vs. DEVIDAS CHANDAK	May 25, 2011
PRINCESS DURRU SHEHVAR CHILDREN AND GEN.HOSPITAL Vs. NAYEEMUDDIN	February 28, 2011
PRINCIPAL KIDDIE KOOP HIGH SCHOOL MANDI BAZAR, WARANGAL Vs. JANNU VIVEK	February 3, 2011
PRINCIPAL SECRETARY DEPT. OF ENVIRONMENT FORESTS Vs. CONSUMER GUIDANCE SOCIETY REP. ALLA KOTESHWARA RAO	April 6, 2011
PULLA PREMANANDAM Vs. BRANCH MANAGER, BAJAJ FINANCE CO. LTD	June 9, 2011
PUVVADA VENKATA SIVA SANKAR Vs. SENIOR DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO., LTD.	November 8, 2011
R.VARALAXMI Vs. GOLDEN MULTI SERVICES CLUB LTD	December 12, 2011
R.VENKATESWARLU Vs. RELIANCE GENERAL INSURANCE COMPANY LTD	January 19, 2011
RABINDRA NATH SAHU Vs. LAKSHMI TOWNSHIP PVT LTD., REP. BY ITS MANAGING PARTNER	October 31, 2011
RACHARLA SHYAMALA Vs. L.I.C. OF INDIA REP. BY ITS BRANCH MANAGER	April 29, 2011
RAGHAVA AUTO FINANCER, REP. BY ITS MANAGER Vs. M.A. SELVA KUMAR	June 27, 2011
RAJALAKSHMI JEWELLERS Vs. NEW INDIA ASSURANCE CO. LTD., REP. BY ITS REGIONAL MANAGER	March 22, 2011
RAMA FERTILIZERS AND DEPOT REP. BY ITS PROPRIETOR Vs. VAINALA MOGILI	July 13, 2011
RAMAKRISHNA R PILE Vs. ICICI BANK CREDIT CARD DIVISION	January 5, 2011
RAMAKRISHNA.R.PILE Vs. ICICI BANK CREDIT CARD DIVISION	January 5, 2011
RAMINI SADGUNA Vs. R.VENKATA REDDY	April 15, 2011
RAPETI ARUNA Vs. ROYAL SUNDARAM ALLIANCE COMPANY LIMITED, REP. BY ITS BRANCH MANAGER	July 20, 2011
RATHNA Vs. LAXMI BUILDERS AND ENGINEERS FIRM	February 21, 2011
RATNA RAJA NURSERY CHINEE, LIME SEEDLINGS AND BUDDED PLANT SUPPLIERS Vs. K.NARAYANA GOUD	July 5, 2011
RAVI SHANKER Vs. MANAGER ANDHRA BANK, R.P. ROAD OPP. MAHABOOB COLLEGE SECUNDERABAD	September 7, 2011
REDDY MANOHAR Vs. ADITYA INSTITUTE OF TECHNOLOGY AND MANAGEMENT PG CENTER	February 23, 2011
REDNAM SATYANARAYANA MURTHY Vs. PORWAL TEXTILES REP. BY ITS PROPRIETOR INDRAMAL JAIN	July 28, 2011
REGIONAL HOUSING ENGINEER, A.P.HOUSING BOARD, WARANGAL Vs. P.SATYANARAYANA RAO	December 20, 2011
RELIANCE INDUSTRIES LTD Vs. MALLA JAYASHREE	June 24, 2011
RESIDENTS WELFARE ASSOCIATION Vs. VICE CHAIRMAN AND HOUSING COMMISSIONER, A.P.HOUSING BOARD	May 25, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD REP. BY ITS BRANCH MANAGER Vs. KONDURU LAKSHMI	July 28, 2011
S VENKATA SUBBAIAH Vs. UNITED INDIA INSURANCE COMPANY LTD	April 27, 2011
S.K.NAIMA Vs. BRANCH MANAGER, LIC OF INDIA, MARKAPUR PRAKASHAM DISTRICT	February 25, 2011
S.K.PARENTERALS P LTD., A COMPANY INCORPORATED UNDER COMPANIES ACT Vs. B.PAPA RAO	May 25, 2011
S.KAMESHWARA RAO Vs. SOUTH CENTRAL RAILWAY REP. BY ITS GENERAL MANAGER RAILNILAYAM, SECUNDERABAD	April 25, 2011
S.KRISHNA Vs. COMMISSIONER, MUNICIPAL CORPORATION	August 11, 2011
S.LAXMINARAYANA Vs. TAHSILDHAR, PRODDATUR MANDAL KADAPA DIST.	April 28, 2011
S.MALLIKARJUNAIAH Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD	January 17, 2011
S.VIJAY KUMAR Vs. RELIANCE COMMUNICATION REP. BY MR.ANIL AMBANI DIRUBAI AMBANI KNOWLEDGE CITY THANE	November 11, 2011
SAI GOKUL CONSTRUCTIONS, REP. BY ITS MANAGING PARTNER Vs. N.VENKATESWARA RAO N.SAILAJA	March 25, 2011
SAI LAXMI CONSTRUCTIONS REP. BY ITS MANAGING PARTNER MR.V.SURESH Vs. SAI ENCLAVE FLAT OWNERS WELFARE ASSOCIATION REP. BY ITS PRESIDENT	February 11, 2011
SAI RAM BUILDERS REP. BY ITS MANAGING PARTNER SRI PASALA GANGADHARA RAO Vs. CHINTAKAYALA CHINA POTHURAJU	March 29, 2011
SAI THERTHA BUILDERS, REP. BY ITS PROPRITRIX Vs. MANDA RAMAKRISHNA REDDY	November 15, 2011
SAJJA HARINATH Vs. MANAGER ANDHRA PRAGATHI GRAMEENA BANK MAIN ROAD	September 28, 2011
SAN ENTERPRISES, REPTD. BY ITS PARTNER ALLEGED PARTNER DR.K.MADHUSUDHAN RAO Vs. PITCHIKA JAYALAKSHMI	July 29, 2011
SANGITA TRAVELS Vs. HASMUKH C. JAIN	July 5, 2011
SAS MOTORS LIMITED Vs. ADEPU RAJENDER	December 9, 2011
SATHYA DIAGNOSTIC CENTRE REP. BY ITS MANAGING DIRECTOR Vs. C.PRAMEELA	July 7, 2011
SATHYAM ASSOCIATES, REP. BY ITS MANAGING PARTNER P.RAMA KRISHNA REDDY Vs. SUPERINTENDING ENGINEER, APSPDCL, VIDYUTHBHAVAN, DARGAMITTA, NELLORE	August 10, 2011
SATYAVARAPU PARAMESWARA RAO Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE, SHRIRAM LIFE INSURANCE CO.LTD	December 14, 2011
SBI LIFE INSURANCE COMPANY LIMITED Vs. BADAGALA KONDAMMA	December 9, 2011
SECRETARY AND CORRESPONDENT, BOMMA INSTITUTE OF TECHNOLOGY AND SCIENCES, BEHIND EENADU OFFICE, ALLIPURAM, KHAMMAM Vs. SILUSANI TEJASRI	July 13, 2011
SECRETARY, THE KALIKIRI CO-OP. RURAL BANK LTD Vs. M.REDDAPPA	September 20, 2011
SECUNDERABAD CO-OPERATIVE URBAN BANK LTD. REP. BY ITS SENIOR MANAGER Vs. JAMEEL AHAMED	July 4, 2011
SENIOR BRANCH MANAGER ANDHRA BANK, RAJAMPET KADAPA DISTRICT Vs. DOMMARAJU NARASARJU	March 31, 2011
SENIOR BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. CHIKKUDU PREMLATHA	June 28, 2011
SENIOR DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. K.KANKALATHA	January 27, 2011
SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. M.ABDUL GAFOOR	June 27, 2011
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. G.SANTHAMMA	June 30, 2011
SERVICE MANAGER JYOTHI MOTORS, AUTHORISED DEALER PIAGGIO VEHICLES PVT. LTD Vs. B.SOMAIAH	January 17, 2011
SHAJI M.K. Vs. TELECOM REGULATORY AUTHORITY OF INDIA TRAI), REP. BY ITS SECRETARY	October 12, 2011
SHRI RAM LIFE INSURANCE COMPANY LTD., REP. BY ITS ASST GENERAL MANAGER Vs. RAYAVARAPU SESHAGIRI RAO	December 14, 2011
SHRIRAM CHITS P LTD., REP. BY ITS BRANCH MANAGER Vs. RACHAMALLI SURESH	September 9, 2011
SHRIRAM CITY UNION FINANCE LTD. REP. BY ITS ZONAL MANAGER Vs. KONDAPALLI RAMU	March 29, 2011
SHRIRAM INVESTMENTS LTD. ADMINISTRATIVE OFFICE Vs. B.NAGARAJU	April 28, 2011
SHRIRAM LIFE INSURANCE COMPANY LTD., REP. BY ASST.GENERAL MANAGER Vs. Y.RAVINDRA BABU	November 30, 2011
SIDDA PULLAIAH Vs. YASHODA SUPER SPECIALTY HOSPITAL	July 26, 2011
SIDDARDHA SEEDS Vs. KOMMINENI NARASIMHA RAO	January 17, 2011
SINGARENI COLLIERIES COMPANY LTD., PERSONAL DEPARTMENT Vs. SHOWRAY BANDA LADYS TAILOR	August 1, 2011
SIRI TECHNOLOGIES, REP. BY RAMESH Vs. B.PALLAVI	December 14, 2011
SOUTH CENTRAL RAILWAY Vs. SUCHI SINGH	August 24, 2011
SRAVANTHI NIVAS WELFARE ASSOCIATION Vs. V. SREEDHAR REDDY	March 24, 2011
SRI GANESH ENTERPRISES, PROP: SRI PURIPANDA VISWESWARA RAO Vs. NARAYANA COLD STORAGE, REP. BY ITS MANAGER	July 21, 2011
SRINIVAS CHOWDHARY Vs. PRABHAKAR YELMELI	August 11, 2011
SRINIVASA AUTOMOBIL PVT. LTD Vs. NEW INDIA ASSURANCE COMPANY LTD	February 3, 2011
SSS PROMOTERS, DEVELOPERS, CONSTRUCTIONS, MARKETEERS. REP. BY ITS MANAGING PARTNER Vs. KANCHI SWARNA LATHA	December 20, 2011
STATE BANK OF HYDERABAD, SANGAREDDY BRANCH Vs. J.NARENDER REDDY	March 25, 2011
STATE BANK OF INDIA REP. BY ITS BRANCH MANAGER Vs. T.NAGARAJA	February 2, 2011
SUDHAKARAN NAIR Vs. G.PUNNA RAO	October 24, 2011
SUMA REDDY Vs. CARPENTERS CLASSICS INDIA (P) LTD., REP. BY ITS MANAGING DIRECTOR	July 28, 2011
SUNDARAM FINANCE LTD., REP. BY ITS ASSISTANT MANAGER-LEGAL A.SRIKRISHNA Vs. AMARESWARA RAO	November 29, 2011
SUPERINTENDENT ENGINEER OPERATION, APEPDCL ELURU W.G.DIST Vs. KATTURI JAYARAJU	December 1, 2011
SUPERINTENDENT ENGINEER, ASSESSMENT CIRCLE , APEPDCL,VISAKHAPATNAM Vs. PULAGAM SURYAKUMARI	November 16, 2011
SUPERINTENDING ENGINEER NORTHERN POWER DISTRIBUTION COMPANY LTD KARIMNGAR Vs. THAPPATLA BHARATHI	February 21, 2011
SUPERINTENDING ENGINEER OPERATION PEPDCL, ELURU Vs. PATTAPU VENKATA KRISHNA RAO ALIAS P. KRISHNA	April 15, 2011
SUPERINTENDING ENGINEER, OPERATIONS, APEPDCL, ELURU, WEST GODAVARI DISTRICT Vs. YANDTRAPRAGADA SATYANARAYANA	March 17, 2011
SURAKSHA ENTERPRISES Vs. PASHAM BHASKAR REDDY	September 14, 2011
SUREY KITCHEYYA & COMPANY BY ITS PROPRIETOR Vs. IDBI BANK LIMITED REP. BY ITS MANAGER	March 17, 2011
SWAROOPA RANI ALIAS SUSAN CHARLES Vs. R.R.K.CONSTRUCTIONS A PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER	December 19, 2011
SYED AHMED MOHIUDDIN Vs. STATE BANK OF HYDERABAD, NRI BRANCH, KHAN LATEEF KHAN ESTATE	October 14, 2011
SYNDICATE BANK, REP. BY ITS SR.BRANCH MANAGER, BRINDAVAN GARDENS, GUNTUR Vs. MINNEKANTI UMA DEVI	March 25, 2011
SYNERGIES DOORAY AUTOMOTIVE LTD., REP. BY ITS MANAGING DIRECTOR Vs. GARIKINA VENKATA RAMANA MURTHY	January 5, 2011
T.HYMAVATHI Vs. I.F.C.I. LTD., REP. BY ITS CHAIRMAN AND M.D.	September 26, 2011
T.KAMESWARA RAO Vs. JAGANNATH BUILDERS REP. BY ITS MANAGING PARTNER K. JAGANNATHA RAO	January 24, 2011
T.MANOJ KUMAR Vs. FLYTECH AVIATION ACADEMY	September 8, 2011
T.TEJESWARARAO Vs. GRUHA JYOTHI BUILDINGS AND ESTATES PVT. LTD., REPREENTED BY ITS CHAIRMAN Y.RAMABRAHMAM AND MANAGING DIRECTOR	December 13, 2011
TALLURI JAGANNADHARAO Vs. PEDDAPURAM MUNICIPALITY REPRESENTED BY ITS COMMISSIONER	October 27, 2011
TELAPOLU VENKATA LATHA KUMARI Vs. A. P.TRANSCO REP. BY ITS DIVISIONAL ENGINEER	September 6, 2011
THALTHAM VENKATA RAGHAVA RAO Vs. SWARNA SOUDHA APARTMENTS FLAT OWNER	May 25, 2011
THELLA PAVANI Vs. UNITED INDIA INSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER	March 30, 2011
U.M.BHANDARI Vs. COUNTRY CLUB I PVT. LTD	March 21, 2011
U.RAJU KUMAR Vs. JANA HARSHA ESTATES N CONSTRUCTION PVT. LTD REP. BY ITS MANAGING DIRECTOR	February 4, 2011
UNITED INDIA INSURANCE CO., LTD., REP. BY ITS BRANCH MANAGER Vs. A. RAGHURAMI REDDY	November 8, 2011
UNITED INDIA INSURANCE CO.LTD., REP. BY ITS DIVISIONAL MANAGER Vs. M.RAJAIH	December 12, 2011
UNITED INDIA INSURANCE CO.LTD., REP. BY ITS SR. DIVISIONAL MANAGER Vs. G.RAJYALAKSHMI	March 16, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ESS ESS CONSTRUCTIONS	March 7, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NADUKUDA CHINNU BAI	July 27, 2011
UNITED INDIA INSURANCE COMPANY LTD. REP. BY ITS BRANCH MANAGER KOTHAGUDEM KHAMMAM DIST Vs. SAYYED KIFAYATH	September 12, 2011
UNITED INDIA INSURANCE COMPANY LTD. REP. BY ITS DIVISIONAL MANAGER G.T. ROAD, PANDARIPURAM DURGA COMPLEX Vs. VANKAYALAPATI LAKSHMAIAH	January 20, 2011
UNITED INDIA INSURNACE COMPANY LTD Vs. GURUNADHA SWAMY RICE INDUSTRIES, LINGAGIRI ROAD HUZURNAGAR	April 18, 2011
USHASRI CHIT FUNDS P LTD Vs. KARNATI SHAMA SWARUPA	July 28, 2011
UTI TECHNOLOGY SERVICES LTD., REP. BY ITS MANAGING DIRECTOR Vs. LOCHERLA RAMANAJI	November 17, 2011
UTI TECHNOLOGY SERVICES LTD.,REP. BY SRI C.KASI MANAGER Vs. KUM CHANDRIKA NAGHATA	January 12, 2011
V.CHANDRA MOHAN Vs. VICE CHAIRMAN AND HOUSING COMMISSIONER, A.P.HOUSING BOARD, HYDERABAD	March 25, 2011
V.DHARMASURI Vs. VISWABHARATHI MUTUALLY AIDED CO-OP. CREDIT SOCIETY LIMITED	May 25, 2011
V.GOPALA KRISHNA MURTHY GKM VALLURI TRAINEE OFFICER Vs. NARNE ESTATES PVT. LTD	March 7, 2011
V.KALYANA SEETHARATNAIAH Vs. PRINCIPAL KATURI MEDICAL COLLEGE CHINA KONRUPADU PRASTHIPADU MANDAL GUNTUR, GUNTUR DIST	November 30, 2011
V.NARASIMHA RAO Vs. K.RAJA RAJESWARI PROPRIETOR OF VIGNESH NURSING HOME	January 25, 2011
V.RAVINDER REDDY, MBBS Vs. GUNDA UPENDRAMMA	March 18, 2011
V.SHOBHA RANI Vs. ASST. ENGINEER OPERATION, APSPDCL KONGAREDDIPALLE	April 20, 2011
V.SRIDHAR GOUD Vs. MAGMA SHRACHI FINANCE CORP. LTD., REP.BY ITS BRANCH MANAGER	November 22, 2011
VAKAT LAV KUMAR PROPRIETOR, SANTHI GENERAL STORES RAJAJI STREET, NELLORE Vs. BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD	September 28, 2011
VANAPALLI LOVARAJU Vs. SUPERINTENDENT SAROJINI DEVI EYE HOSPITAL HUMAYUNNAGAR	August 5, 2011
VANGURI VENKATA LAKSHMI PRASANNA Vs. BHAVANAM ESTATES PVT. LTD REP. BY ITS MANAGING DIRECTOR	August 3, 2011
VANUKONDA MADHU KUMAR Vs. TIRUMALA CHITS (REGD.), REP.BY ITS FOREMEN CH.SATHYANARAYANA RAO	July 13, 2011
VASANTHAM MARINE FISHERIES Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 25, 2011
VENNAPUREDDY SHYAMALA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA	January 24, 2011
VIJAYALAKSHMI ENTERPRISES Vs. SUPERITENDING ENGINEER A.P.S.P.D.L., ONGOLE	August 5, 2011
VINAYAKA MODERN RICE MILL REP. BY ITS PROPRIETOR, SANAPALA KRISHNA MURTHY Vs. EASTERN POWER DISTRIBUTION COMPANY OF A.P. LTD	February 9, 2011
VINJAMURI PRABHAKARAM Vs. EXECUTIVE DIRECTOR CUSTOMER RELATIONSHIP MANAGEMENT CENTRAL OFFICE	August 4, 2011
VIRAL CONSTRUCTIONS, A PROPRIETORY CONCERN REP. BY ITS PROPRIETOR MULAGADDA SAMBA MURTHY Vs. MAROJU VENKATA RAO	March 17, 2011
VISHNU CHITS PVT. LTD., REP. BY ITS BRANCH MANAGER/FOREMAN Vs. N.GANGADHAR	January 17, 2011
VISU INTERNATIONAL LIMITED, REP. BY ITS CHAIRMAN Vs. DASARI APPALA RAJU	June 30, 2011
VITTHALA USHA RANI Vs. VISHAL PROJECTS LTD	January 17, 2011
VIZIA CO-OPERATIVE SOCIETY LTD., REP. BY ITS CHAIRMAN CUM PRESIDENT Vs. N.TEEJESWARA RAO	July 26, 2011
VYSHNAVI CONSTRUCTIONS AND DEVELOPERS REP. BY ITS MANAGING PARTNERS SRI C.G.SAJJAN Vs. MAHENDER REDDY	September 27, 2011
Y.ASHOK Vs. KUN AUTOMOBILES PVT. LTD. REP. BY ITS MANAGER	April 11, 2011
Y.LAKSHMAN RAO Vs. USHA MULLAPUDI CARDIAC CENTER REP. BY ITS DR.RATNAM V MULLAPUDI CONSULTANT CARDIOLOGIST	February 21, 2011
Y.SAVITHA DEVI Vs. P.SHAILAJA W/O P.JESURATNAM	September 13, 2011
YADAGIR SHANGANTI Vs. RADIANT INFOSYSTEMS PVT. LTD.REP. BY ITS DIRECTOR	September 29, 2011
YANAMALA PURUSHOTHAM Vs. MANAGING PARTNER SAI CHAITANYA REAL ESTATES	March 30, 2011
YASHODA SUPER SPECIALITY HOSPITAL BEHIND HARI HARA KALA BHAVAN Vs. CHEETI HANUMANTHA RAO	January 17, 2011
YELAMANCHILI SARAT BABU Vs. K. VISHNU PRASAD	May 25, 2011
ZOHRA HUSSAIN CHOGANI Vs. SUCHIR INDIA DEVELOPERS P.LTD.	September 19, 2011

Year 2011 of ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION

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