A.SAVITHRI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 5, 2010 |
A.V.G.N. SRINIVAS Vs. GLOBAL HOSPITALS
|
April 15, 2010 |
A.VENKATARAMANA Vs. JAGADISH LANKA
|
July 21, 2010 |
ACHARYA NAGARJUNA UNIVERSITY Vs. MALLISETTY SUBRAHMANYAM
|
April 6, 2010 |
ADAPA LAKSHMIKANTHA RAO Vs. ASSISTANT ACCOUNTS OFFICER,ELECTRICITY REVENUE OFFICE
|
April 7, 2010 |
AGRICULTURAL INSURANCE COMPANY OF INDIA Vs. GORIPATHY VEERA RAGHAVALU
|
April 13, 2010 |
ALLA KRISHNA KISHORE Vs. VENKAT EDUCATIONAL ACADEMY
|
June 4, 2010 |
ANDHRA BANK, CREDIT CARD DIVISION, HYDERABAD Vs. DINAS VERVATWALA
|
July 30, 2010 |
ANDHRA BANK, NARAYANAGUDA, HYDERABAD Vs. K.DURGA DEVI
|
January 19, 2010 |
ANL PARCEL SERVICE Vs. VUDATA HAND LOOMS, VUDATA SRINIVASA RAO
|
July 16, 2010 |
APOLLO TYRES LTD Vs. M.L. AGARWAL
|
March 17, 2010 |
ASST. DIRECTOR OF INSURANCE Vs. KARAMKONDA SUSHEELA
|
April 13, 2010 |
AUTOMOTIVE MANUFACTURERS PVT. LTD Vs. K.V.V.S.N. VARA PRASAD
|
July 19, 2010 |
B SHASHIKALA Vs. KATTAM RAMAKISHAN
|
June 14, 2010 |
B. E. CO-OPERATIVE BANK Vs. TULLURI RAMA KRISHNA RAO
|
July 13, 2010 |
B. LAKSHMI Vs. RADHA REALTORS PVT. LTD
|
July 9, 2010 |
B. LEELAVATHI OBSTETRICIAN AND GYNECOLOGIST Vs. MALLIALA SAIVARDHINI
|
May 19, 2010 |
B. SHAI REDDY Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
May 26, 2010 |
B. SRINIVAS Vs. VALLINATH
|
March 19, 2010 |
B. VIJAYALAKSHMI Vs. SATYA SAI INVESTMENTS
|
April 7, 2010 |
B.F. BASTAWALA Vs. TELEGRAGH TRAFFIC EMPLOYEES CO OP.CREDIT SOCIETY LTD
|
July 1, 2010 |
B.JAGATAIAH Vs. B.VENKATESWARLU
|
July 13, 2010 |
B.KRISHNAMURTHY Vs. MULTI SUPER SPECIALTY DENTAL HOSPITAL
|
January 21, 2010 |
B.SHYAM Vs. SRINIDHI ENTERPRISES, SINDHIRI MADAN MOHAN RAO
|
February 8, 2010 |
B.SURESH Vs. N.RAVI KUMAR
|
July 20, 2010 |
BADE RAMA KRISHNA REDDY Vs. POSHAK FEEDS PVT.LTD
|
January 27, 2010 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DAKA MAHALAKSHAMMA
|
July 5, 2010 |
BAJAJ ALLIANZ GENERAL ISURANCE CO.,LTD Vs. BEERA RAMA RAO
|
February 15, 2010 |
BALAJI PACKING Vs. GENERAL MANAGER
|
August 13, 2010 |
BALASWAMY Vs. E. SEETHA DEVI
|
July 9, 2010 |
BALIREDDY SUDHAKAR Vs. CLASSIC CONSTRUCTIONS PVT. LTD
|
June 13, 2010 |
BEZAWADA DASARADHARAMA REDDY Vs. APRITAVILLA FLAT
|
June 7, 2010 |
BHARAT SANCHAR NIGAM LIMITED Vs. ASSOCIATED
AUTOMOTIVES SALES PVT. LTD
|
March 10, 2010 |
BOMMARAJU SAI BABU Vs. KASU VARA PRASAD
|
June 14, 2010 |
BONGU CHINNAMMADU Vs. ORIENTAL INSURANCE CO., LTD
|
February 8, 2010 |
BRANCH MANAGER Vs. KOLA KONDAIAH
|
April 12, 2010 |
BRANCH MANAGER Vs. EROTHU TULASAMMA
|
June 10, 2010 |
BRANCH MANAGER, CANARA BANK, BANJARA HILLS BRANCH, BANJARA HILLS Vs. L.K.NEENA RANI
|
January 18, 2010 |
BRANCH MANAGER, SHRIRAM CHITS PVT. LIMITED Vs. MANDA RAJESWARA RAO
|
April 1, 2010 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD Vs. SUMANGALI TEXTILES AND READYMADES
|
April 22, 2010 |
BRANCH MANGER, THE NELLORE DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. V.RAJA MOHAN NAIDU
|
January 20, 2010 |
BUSINESS MANAGER Vs. R.K. ROY
|
April 26, 2010 |
C. ANURADHA Vs. ABHEESTA FINANCE COMPANY
|
June 23, 2010 |
C.ABHISHEK Vs. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED
|
August 19, 2010 |
CH RAGHURAM Vs. KASULADEV ANUSHA
|
May 26, 2010 |
CHADALAWADA PRASAD Vs. K. GURUNADHAM & SONS REP. BY ITS PROPRIETOR GOPI
|
April 15, 2010 |
CHAIRMAN AND MANAGING DIRECTOR Vs. VARALAKSHMI ENTERPRISES
|
July 15, 2010 |
CHAIRMAN, MUNUPRIYA FINANCE AND PERMANENT FUND Vs. PIDUGU SATYANARAYANA REDDY
|
August 10, 2010 |
CHALLA SAILAJA Vs. MALLA JAGANMOHAN RAO
|
June 16, 2010 |
CHANDRAKANTH RAO Vs. J.SIDDHA LINGAIAH SWAMY
|
August 2, 2010 |
CHELAKARA RAMASWAMY Vs. ECO BOARD INDUSTRIES LIMITED
|
February 16, 2010 |
CHIEF GENERAL MANAGER TELECOM Vs. S.V.V.S.AUTOMOBILES
|
April 27, 2010 |
CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD Vs. CHAND CHAUSHA
|
April 16, 2010 |
CHUNDURI CHIT FUNDS PVT. LIMITED Vs. P.V.S.N.PRASAD
|
January 18, 2010 |
CLAIMS DEPARTMENT, ANL PARCEL SERVICE Vs. RANI SATHIJI BAJAJ
|
February 19, 2010 |
CONSTRUCTIONS REP, BY ITS MANAGING PARTNER POLAVARAPU
SRINIVAS Vs. PARAVTHANENI MADHUSUDAN RAO
|
April 1, 2010 |
CONSUMER INTERESTS PROTECTION AND REASEARCH ASSOCIATION Vs. APOLLO GLKENEAGLES PET-CT CENTRE
|
August 15, 2010 |
CONSUMER INTERESTS PROTECTION AND RESEARCH ASSOCIATION Vs. APOLLO GLKENEAGLES PET-CT CENTRE
|
August 5, 2010 |
CONVENER/VICE-CHANCELLOR Vs. G. RAVI KUMAR
|
June 16, 2010 |
COUNTRY VACATIONS Vs. T.L.N. SHASTRY
|
April 26, 2010 |
D V S PHANINDHRA, S/O DHARA SUBRAMANYAM Vs. K BABU AND ORS
|
July 26, 2010 |
D. CHANDRA REDDY Vs. SECRETARY, PROVIDENT FUND
|
April 15, 2010 |
D. RAMU Vs. VENKATA MALLA REDDY
|
April 27, 2010 |
D. SRIHARI RAO Vs. WIPRO G.E. MEDICAL SYSTEMS
|
May 12, 2010 |
D.BALAKRISHNA RAO Vs. NARNE ESTATE PVT LTD
|
January 18, 2010 |
D.SIVAMMA Vs. LIC OF INDIA, REP. BY ITS BRANCH MANAGER
|
February 9, 2010 |
D.V.S.PHANINDHRA Vs. K.BABU
|
July 27, 2010 |
D.V.SATYANARAYANA Vs. MANAGING DIRECTOR SRI RAMPRIYA CHIT FUND P LTD
|
July 29, 2010 |
D.VENKATA SUBBAIAH KADAPA DISTRICT Vs. GOLD FIELDS CHINNACHOWK PANTHEIST OFFICE MADRAS ROAD, KADAPA
|
January 18, 2010 |
DANTU SUBBARAYUDU Vs. ASST. MANAGER-IN-CHARGE M/S STOCK HOLDING CORPORATION OF INDIA LIMITED
|
May 12, 2010 |
DASARI APPA RAO Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
|
July 16, 2010 |
DENISON HYDRAULICS INDIA LIMITED REP. BY ITS DIRECTOR SRI V.G SRINIVAS Vs. UNION ROADWAYS LIMITED REP. BY ITS ZONAL MANAGER
|
July 9, 2010 |
DESHAPANDE RAGHAVENDRA RAO MAHABOOBNAGAR Vs. C.D.R.HOSPITALS
|
January 18, 2010 |
DHANALAXMI ROTO SPINNERS LTD Vs. A.P. POWER GENERATION CORPORATION LTD
|
April 20, 2010 |
DHULIPALA PARVATISAM Vs. LIC EMPLOYEES COOPERATIVE BANK
|
July 6, 2010 |
DIRECTOR OF DISTANCE EDUCATION INSTITUTE Vs. CHEEKATI RAJESHWAR RAO MACHILIPATNAM KRISHNA
|
January 12, 2010 |
DISTRICT COLLECTOR Vs. RAGIRI MAMATHA
|
June 28, 2010 |
DIVI SUBBA RAO Vs. V.S.S. SARMA
|
July 13, 2010 |
DIVISIONAL ELECTRICAL ENGINEER Vs. JORIGE
|
April 6, 2010 |
DIVISIONAL MANAGER Vs. K. RAMESH GUPTA
|
June 11, 2010 |
DIVISIONAL MANAGER LIC OF INDIA REP. BY ITS BRANCH MANAGER ONGOLE Vs. Y. VIJAYA KUMARI
|
January 18, 2010 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. IMMADISETTY HANUMANTHA RAO
|
April 6, 2010 |
DIVISIONAL PERSONNEL OFFICER Vs. THOLLABANDI NAGALAKSHMI
|
June 23, 2010 |
DOCTOR N. NARAYANA Vs. Y. SRINIVAS RAO
|
April 26, 2010 |
DOCTOR SURESH KUMAR, DY. CIVIL SURGEON Vs. DONE PRABAKAR
|
April 6, 2010 |
DOMA SEETHA, W/O LATE SUBBA RAO Vs. SUPERINTENDING ENGINEER EASTERN POWER DISTRIBUTION CO., LIMITED
|
January 19, 2010 |
E.LALITHA Vs. LIFE INSURANCE CORPORATION INDIA
|
August 6, 2010 |
ELUGU RAVI KUMAR Vs. CHAIRMAN KORATLA PERMANENT FUND LTD
|
April 30, 2010 |
EXECUTIVE ENGINEER HOUSING Vs. N.ARUNA
|
July 19, 2010 |
FAQRUDDIN Vs. STATE BANK OF HYDERABAD
|
June 25, 2010 |
FAQUEER AHMED Vs. N. VENKATARAM REDDY
|
April 15, 2010 |
FIITJEE HYDERABAD CLASSES LTD Vs. ROHIT BINJRAJKA
|
February 26, 2010 |
G V S THIRUPATHI REDDY Vs. VEMULA SATYAVATHI
|
June 11, 2010 |
G. AMBAJEE Vs. NATIONAL INSURANCE CO. LTD
|
February 9, 2010 |
G. CHANDRA SEKHAR Vs. MAYTAS HILLS COUNTY PVT. LTD
|
June 7, 2010 |
G. MALOJI RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 14, 2010 |
G. RAJENDER Vs. M. KASENATH
|
July 7, 2010 |
G. RAMESH Vs. M. GANGA REDDY
|
May 19, 2010 |
G. RESHMA REDDY Vs. P. SIVA PRASAD
|
March 18, 2010 |
G. VEERABHRAHMAM Vs. ASST.ENGINEER
|
March 23, 2010 |
G.KRISHNA MURTHY NAIDU Vs. HARAGOPAL AUTO MOTORS
|
February 8, 2010 |
G.M.R.INDUSTRIES LTD Vs. BADAGALA
|
August 31, 2010 |
G.RAVINDRA REDDY Vs. BYNA MOHAN BABU
|
January 21, 2010 |
G.SHARADHA Vs. BRANCH MANAGER, LIC OF INDIA, HYDERABAD
|
July 16, 2010 |
G.V.RAMANAIAH Vs. CRYSTAL AGRITECH LTD
|
February 1, 2010 |
G.VENKATESHWAR RAO Vs. SIDHANTHAPU VENKATALAXMI
|
February 26, 2010 |
GALI SHAYAM SUNDAR REDDY Vs. KRISHNA MOTORS
|
August 3, 2010 |
GATTA RAJYA LAKSHMI Vs. NATIONAL INSURNACE CO. LTD.,REP. BY ITS DIVISIONAL MANAGER
|
February 16, 2010 |
GE COUNTRY WIDE CONSUMER FINANCIAL SERVICES LIMITED REP. BY ITS ASSISTANT LEGAL MANAGER Vs. B.HARINATH REDDY
|
February 8, 2010 |
GENERAL MANAGER DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. KOYYI PHALGUNA RAO
|
May 12, 2010 |
GENERAL MANAGER, DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. DABBIRU PUNDARIKAKSHAM
|
February 5, 2010 |
GENERAL SECRETARY, NATIONAL UNION OF SEA, FARERS OF INDIA Vs. K.LOKANASTHAM
|
January 18, 2010 |
GHATTY SUBRAMANYAM Vs. PATHI VENKATA DEVI PRAKASH
|
June 24, 2010 |
GODAVARI VALLEY INDUSTRIAL DEVELOPMENT TRUST Vs. NIMMALA VIJAYA
|
April 6, 2010 |
GOLDEN LIQUID SOLUTIONS Vs. V.S.PRABHAKARA GUPTA
|
January 18, 2010 |
GOLDEN MULTI SERVICES CLUB OF GOLDEN TRUST FINANCIAL SERVICES Vs. CHELPURI BIXAPATHI
|
July 30, 2010 |
GOLDEN MULTI SERVIES CLUB LTD. OF GTFS Vs. VATAPALLI VENKATA RAMANA
|
April 6, 2010 |
GORSA BANGARAMMA Vs. SUSANTHA KUMAR MALIK
|
June 15, 2010 |
GUDLURU PREMAVATHI Vs. ANDHRA BANK HOUSING FINANCE, GUNTUR
|
April 6, 2010 |
GUPTA COMPUTERS, REP BY ITS PROPRIETOR Vs. WILLIAM D. HOOPS
|
June 8, 2010 |
HANUMANTHU Vs. PITTA RAJ REDDY
|
January 18, 2010 |
HARIPRIYA MODUGULA BBM CITY SCHOOL BANK Vs. NAIDU CARS PVT. LTD
|
January 19, 2010 |
HOCHI BABU Vs. SUPERINTENDENT ENGINEER
|
July 27, 2010 |
I. CHAKRAVARTHI Vs. G.P.R. HOUSING PVT. LTD
|
April 19, 2010 |
I.L.N.V. PRASAD REDDY Vs. MALIM ISHAQ
|
April 20, 2010 |
ICICI BANK LTD Vs. RAMAKRISHNA ARUGOLLU
|
April 21, 2010 |
ICICI BANK LTD Vs. BINDU RESINS P LTD
|
February 16, 2010 |
ICICI BANK LTD Vs. V.G.SAI PRADEEP
|
August 10, 2010 |
INDO SAUDI SERVICES (TRAVELS) PRIVATE LIMITED Vs. THALLAPALLI RAVINDER
|
July 7, 2010 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. T. N. SUDHAKAR
|
July 15, 2010 |
INFOMAX BPO Vs. ABDUL MAJEED LAKHANI
|
August 12, 2010 |
INSTITUTE OF ADVANCED STUDIES IN EDUCATION Vs. CHEEKATI RAJESHWAR RAO
|
January 20, 2010 |
J.ANKAMMA CHOWDARY Vs. HALCYON HOMES PRIVATE LIMITED
|
July 22, 2010 |
J.DIVAKER RAO Vs. LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS BRANCH MANAGER
|
February 26, 2010 |
J.MOHAN REDDY Vs. PANASONIC AVC NETWORKS INDIA C.LTD
|
August 17, 2010 |
J.P.SHARMA Vs. FIRST MEDICAL SERVICES REP. BY ITS PROPRIETOR
|
July 15, 2010 |
JAGAN MOHAN PONGUVALA Vs. COUNTRYSIDE REALTORS (INDIA)PVT. LTD
|
April 15, 2010 |
JANA CHAITANYA HOUSING LTD Vs. K. BALAKRISHNA
|
March 9, 2010 |
JANA HARSHA ESTATES CONSTRUCTION PVT.LTD Vs. S.PRAKASH REDDY
|
August 19, 2010 |
JANA SWARNALATHA Vs. K.ANJANI KUMAR
|
August 3, 2010 |
JANACHAITANYA HOUSING LTD Vs. M. DATTATREYA
|
May 19, 2010 |
JANACHAITANYA HOUSING PVT. LTD Vs. VIJAYALAKSHMI NAIR
|
February 17, 2010 |
JET AIRWAYS I PVT. LTD Vs. VENKAT MUNDLA
|
April 23, 2010 |
JOINT REGISTRAR OF MANAGING DIRECTOR Vs. ANADULA ANASUYA
|
February 23, 2010 |
K SURYANARAYANA RAJU Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
December 8, 2010 |
K. BALAKRISHNA Vs. JANA CHAITHANYA HOUSING LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
April 28, 2010 |
K. HARI PRASAD Vs. SAI KRISHNA CONSTRUCTIONS
|
June 7, 2010 |
K. JANAKAMMA Vs. JANAPRIYA ENGINEERS SYNDICATE
|
March 19, 2010 |
K. RAMACHANDRA RAO Vs. CHAITANYA EDUCATIONAL COMMITTEE
|
June 18, 2010 |
K. SRINIVASA RAO Vs. COUNTRY VACATIONS-CUSTOMERS-CARE EXECUTIVE, HYDERABAD
|
April 6, 2010 |
K. V. VENKATA RAJU Vs. MANAGING DIRECTOR, AUTO CARS COMPOUND
|
June 18, 2010 |
K.ANANDA PILLAI Vs. MUSICANA, ELECTRONICS AND WATCH
|
January 18, 2010 |
K.P. MATHUR Vs. LAKSHMIPRIYA TOWNSHIP
|
June 3, 2010 |
K.RAMACHANDRA RAO Vs. MINDALA VENKATESWARLU, GENERAL
|
January 27, 2010 |
K.S. RAJU Vs. HASSENA
|
July 1, 2010 |
K.S.CHOUDARY Vs. M.YADAIAH
|
July 28, 2010 |
K.S.H.PRASADA RAO Vs. KAKINADA DIVISIONAL ELECTRICAL ENGINEER
|
February 5, 2010 |
K.S.RAJU Vs. G.SAVITRI
|
January 21, 2010 |
K.V.RAMA Vs. BANDI VEERAIAH
|
July 28, 2010 |
KAKULAM RAGHUNATHA REDDY Vs. Y.RAMACHANDRAIAH
|
July 21, 2010 |
KALISETTI DEVI Vs. ZONAL MANAGER SOUTH CENTRAL, ZONAL OFFICE LIFE INSURANCE CORPORATION OF INDIA
|
July 29, 2010 |
KANISETTY LAKSHMI DEVI PEAPULLY MANDAL, KURNOOL DISTRICT Vs. SECRETARY, PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY
|
January 18, 2010 |
KAPIL CHIT FUNDS PVT. LTD Vs. B. RAMESH
|
April 23, 2010 |
KARIMNAGAR CO-OPERATIVE URBAN BANK LTD Vs. NATIONAL INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER
|
February 25, 2010 |
KASARGOD POWER CORPORATION LTD Vs. ORIENTAL INSURANCE COMPANY LTD SECUNDERABAD
|
May 12, 2010 |
KASU VARA PRASAD Vs. BALASANI ESTIRAMMA
|
January 27, 2010 |
KATEPALLY GANGAVVA Vs. BRANCH MANAGER SHIV SAGAR BEEDI WORKS LIMITED
|
March 5, 2010 |
KAUSTABH Vs. SOUTH CENTRAL RAILWAY
|
April 19, 2010 |
KAVERI BLOOD BANK Vs. ASIYA SULTANA
|
July 1, 2010 |
KAVITHA NILAYAM FLAT OWNERS WELFARE ASSOCIATION Vs. BOPPANA CONSTRUCTIONS
|
June 16, 2010 |
KHASAB KOYAKLKAR Vs. R. VENKATI
|
April 9, 2010 |
KILLAMPALLI JAGESWARA RAO Vs. DIVISIONAL MANAGER,UNITED INDIA INSURANCE CO. LTD
|
April 27, 2010 |
KING FISHER AIRLINES LTD Vs. B.V. KRISHNA REDDY
|
July 14, 2010 |
KIRAN KRISHNA REAL ESTATES & CONSTRUCTIONS PVT. LTD Vs. DONTAMSETTI NAGA MANI
|
March 22, 2010 |
KISTLER MORSE AUTOMATION LTD Vs. COROMANDAL CEMENTS LTD
|
January 27, 2010 |
KJR GRANITES REP. BY ITS PROPRIETORIX MISS SINGU ARUNA Vs. ASST. ENGINEER, OPERATION APNPDC LTD
|
May 12, 2010 |
KODALI VENKATESWARA RAO S/O PARASURAMAIAH Vs. SAUMYA MEDICARE INTERNATIONAL LTD REP. BY ITS CHAIRMAN-CUM-M.D.
|
January 19, 2010 |
KOLLI ANJANEYULU Vs. KAPIL CHIT FUNDS PVT.LTD
|
August 3, 2010 |
KONAKANCHI MADHU Vs. CHAIRMAN, SHRIRAM GROUP COMPANIES
|
January 20, 2010 |
KOTAPROLU SARADA Vs. ASST. DIVISIONAL ENGINEER
|
April 27, 2010 |
KOTHA SRINIVASA RAO Vs. ANDHRA BANK, REP. BY ITS BRANCH MANAGER
|
April 6, 2010 |
KUNCHA RAMANA KUMAR Vs. BRANCH MANAGER NEW INDIA
|
March 5, 2010 |
LAKSHMI MEDICALS REP. BY ITS PROPRIETOR: ADAPA SURYA CHANDRA PRAKASA RAO Vs. UNITED INDIA INSURANCE CO., LTD., REP. BY ITS GENERAL MANAGER
|
January 18, 2010 |
LANGAPOTHU PRAVEEN KUMAR REDDY Vs. POORNIMA MATERNITY
|
January 18, 2010 |
LAXMI COLLEGE OF NURSING Vs. D.BLESSINA THAMMAYE
|
January 18, 2010 |
LESIKA CONSTRUCTIONS Vs. KLR INDUSTRIES LTD
|
August 11, 2010 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BONTHA MADHAVI
|
February 9, 2010 |
LIFE INSURANCE CORPORATION OF INDIA Vs. B.RAHUL REDDY VISAKHAPATNAM
|
January 18, 2010 |
LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS BRANCH MANAGER Vs. M. VIJAYA LAXMI, W/O LATE MUKKU BHASKASRA RAO
|
January 19, 2010 |
LT. COL. AJIT KUMAR SUKUMARA PILLAI Vs. BANTIA STEEL INDUSTRIES PVT. LTD., STEEL AND WOODEN FURNITURE
|
January 22, 2010 |
M RAJAMOULI, S/O VEERAMALLU Vs. K RAVINDER REDDY
|
February 26, 2010 |
M. PARTHASARATHY Vs. BRANCH MANAGER
|
April 12, 2010 |
M. RAJAMOULI Vs. JANAPRIYA ENGINEERS SYNDICATE
|
February 26, 2010 |
M. SATHYANARAYANA Vs. APOLLO HOSPITALS
|
April 6, 2010 |
M.A.YAKOOB PASHA Vs. TATA FINANCE LTD
|
July 23, 2010 |
M.APARNA, PRIVATE MEDICAL PRACTITIONER Vs. GHOUSIA BEGUM BEING PHYSICALLY & MENTALLY CRIPPLED
|
January 20, 2010 |
M.ESWARA PRASAD Vs. AIR DECCAN, BRANCH MANAGER NTR AIRPORT
|
January 27, 2010 |
M.HARINATH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 27, 2010 |
M.KRISHNA KUMARI Vs. PROJECT MANAGER
|
July 30, 2010 |
M.L. AGARWAL Vs. REGIONAL MANAGER
|
May 12, 2010 |
M.LAKSHMANA RAO Vs. ESWARA AUSTRALIA MANZIAM
|
January 27, 2010 |
M.R.S.CHITS AND FINANCIERS Vs. KISAN PATEL
|
August 4, 2010 |
M.S. PRAKASH RAO Vs. WHITE HOUSE MARBLES
|
April 26, 2010 |
M.SATYA PRABHAKARA RAO Vs. GLOBAL TECHNOLOGIES REPRESENTED
|
January 18, 2010 |
M.V.SUBBA RAO Vs. KAVURI PRABHAVATHI DEVI
|
July 21, 2010 |
MADHIRA RAMAKRISHNA Vs. CREDIT CARD DIVISION
|
July 9, 2010 |
MADHU SHYLAJA Vs. SUDERSHAN MATERNITY & GENERAL HOSPITAL REP. BY ITS DIRECTOR
|
July 8, 2010 |
MAHYCO VEGETABLE SEEDS LTD Vs. B. YEDUKONDALU
|
April 6, 2010 |
MAJOR AMIT A KULKARNI Vs. HARI OM CARRIER
|
August 12, 2010 |
MANAGER Vs. SHAMEEM BEGUM
|
July 27, 2010 |
MANAGER LEGAL Vs. MOHD ABDUL ALEEM
|
July 19, 2010 |
MANAGER, BAJAJ AUTO FINANCE LTD Vs. SUNKARA BRAHMAM
|
April 20, 2010 |
MANAGER, H.D.F.C. LTD Vs. S. DEVADAS
|
April 12, 2010 |
MANAGER,CUSTOMER CARE THE PROFESSIONAL COURIERS Vs. R.VENKATRAMAN
|
March 4, 2010 |
MANAGING DIRECTOR EICHER MOTORS Vs. CONSUMER GUIDANCE SOCIETY
|
January 18, 2010 |
MANAGING DIRECTOR ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. N.VISWANATH
|
August 4, 2010 |
MANAGING DIRECTOR, CHAITANYA EDUCATIONAL INSTITUTION Vs. O.PAVANI, RANGA REDDY
|
January 18, 2010 |
MANAGING DIRECTOR, HERO HONDA MOTORS LIMITED Vs. RAJAB ALI
|
February 19, 2010 |
MANDAL RAM REDDY Vs. SUPERINTENDING ENGINEER
|
March 17, 2010 |
MANDALA MANGA Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
April 19, 2010 |
MANEKLAL AGARWAL Vs. GENREAL MANAGER
|
June 8, 2010 |
MARCHARALA VENKATA SUBBA REDDY Vs. CORRESPONDENT AND SECRETARY AND HEAD-MASTER SRI GURUDHATTA CONCEPT SCHOOL
|
January 22, 2010 |
MARELLA SAMBI REDDY Vs. CARE HOSPITAL THE INSTITUTE OF MEDICAL SCIENCES
|
March 23, 2010 |
MARGADARSI CHIT FUND LTD Vs. H. RAJA GOPALA RAO
|
June 16, 2010 |
MARRIPALLI PUSHPALATHA Vs. A.SUDARSHAN REDDY
|
January 27, 2010 |
MARUTHI UDYOG LIMITED Vs. KANNA KRISHNAN
|
March 19, 2010 |
MARY DORATHY CHARLES Vs. R.R.K. CONSTRUCTIONS
|
March 18, 2010 |
MATTIPATI MANGAMMA Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
July 19, 2010 |
MODALA RANGANAYAKULU Vs. CHIEF MANAGER
|
July 16, 2010 |
MODEL CONSTRUCTIONS Vs. J. JYOTHI KUMARI
|
June 7, 2010 |
MOHAMMED SULTAN Vs. ICICI BANK LTD
|
July 26, 2010 |
MOHD. ZKEER AHMED KHAN Vs. SRIRAM TRANSPORT FINANCE CO., LTD
|
April 30, 2010 |
MOTHILAL Vs. DHANAVATH BALU
|
April 15, 2010 |
MUKKARA NARASIMHUDU Vs. NARNE ESTATE PVT LTD., REP. BY ITS MANAGING DIRECTOR
|
February 4, 2010 |
MURALA SUBBA LAKSHMI Vs. BRANCH MANAGE LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM
|
March 4, 2010 |
N. GOVARDHANA BABU Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK
|
April 9, 2010 |
N.B.K. DASAMANTHA RAO Vs. SONY INDIA PVT. LTD., REP. BY ITS
MANAGING DIRECTOR
|
March 22, 2010 |
N.PUNYAVATHI Vs. LIC OF INDIA
|
February 19, 2010 |
NARNE ESTATES P LTD Vs. LT.COL.D.SIVARAMA PRASAD
|
July 1, 2010 |
NARNE ESTATES PVT. LTD Vs. A. T. V. RAMANA REDDY
|
June 16, 2010 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY MAHAJAN
|
July 27, 2010 |
NATIONAL INSURANCE COMPANY LIMITED Vs. V. MAHABOOB BASHA
|
April 13, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. VULUVALA LINGA REDDY
|
March 23, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. MUMMALI GOPALA KRISHNA ALIAS KRISHNA BABU
|
July 7, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. RENA SARITHA
|
June 21, 2010 |
NEELAPALLI NOOKARAJU Vs. UNITED INDIA INSURANCE COMPANY LTD
|
February 11, 2010 |
NEW BALAJI AGENCIES REP. BY ITS PROPRIETOR NAGESWARA
REDDY Vs. K. SUDHAKAR NAIDU
|
March 22, 2010 |
NEW INDIA ASSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER Vs. SYED SALEEM
|
February 18, 2010 |
NEW INDIA ASSURANCE COMPANY Vs. K.RAMA KOTESWARA RAO VISAKHAPATNAM
|
January 18, 2010 |
NEW INDIA ASSURANCE COMPANY Vs. MEDAPATI CHELLA REDDY
|
March 19, 2010 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ADARI
|
August 3, 2010 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GAJULA FRANKLIN
|
July 6, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. S.MARUTHAMMA
|
February 10, 2010 |
NIPHA EXPORTS P LIMITED Vs. MAHESHWARI INDUSTRIES
|
July 6, 2010 |
NISAR AHMED Vs. L.JASWANTH REDDY
|
July 21, 2010 |
NIVEDITHA ORTHOPEDIC CENTRE Vs. P.MALLESHWARI
|
August 3, 2010 |
NOVA GROUP OF COLLEGES NOVA DEGREE & P.G. COLLEGES Vs. KAREDLA SRIVIDYA
|
March 25, 2010 |
NUTHIGATTU TRINADHA RAO Vs. SRINIVASA RESIDENCY FLAT OWNERS WELFARE ASSOCIATION
|
February 16, 2010 |
O.MANJULA Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
February 1, 2010 |
ORBIT INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. JEEVAN SOFT TECH REP. BY ITS PROPRIETOR
|
February 26, 2010 |
ORIENTAL INSURANCE CO.LTD Vs. SAI BODA HOTELS, REP.BY ITS MANAGING PARTNER, HYDERABAD
|
June 29, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PALLA VENKATA RAMANA
|
June 11, 2010 |
P CHOWDAIAH Vs. SAI AGRO AGENCIES
|
December 12, 2010 |
P. RAGHAVENDRA Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD
|
June 15, 2010 |
P. RAMAKRISHNA REDDY Vs. UNITED INDIA INSURANCE CORPORATION
LTD
|
March 30, 2010 |
P.J. BRAHMANANDAM Vs. G.V. VENUGOPALA SHARMA
|
April 6, 2010 |
P.SURYA KUMAR Vs. PROPRIETOR OF MANAGER
|
March 3, 2010 |
PADMAJA CONSTRUCTIONS Vs. TANDUR SUGUNA
|
June 29, 2010 |
PANCHAVATI PROJECTS ENGINEER Vs. SERI INFRASTRUCTURE FINANCE LIMITED
|
March 19, 2010 |
PAPPALA GRAHANESWARA RAO Vs. PALURI APPALANARASAYYA
|
February 19, 2010 |
PEDDI MARUTHI Vs. CHIEF MANAGING DIRECTOR
|
March 19, 2010 |
PERAM VENKAYAMMA Vs. P.V.RAGHAVA SARMA
|
January 27, 2010 |
PERUKA SAMBAIAH Vs. AGRICULTURAL OFFICER
|
April 15, 2010 |
POOSARLA KRISHNA Vs. KRANTHI ROAD TRANSPORT P LTD
|
July 9, 2010 |
POST MASTER HEAD POST OFFICE JAGTIAL POST Vs. RAMADUGU RAVINDER
|
January 27, 2010 |
POTHALA KONDAMMA Vs. MANAGER, LIFE INSURANCE CORPORATION
|
July 27, 2010 |
PRABHAKAR JHA Vs. HI-RISE AVENUES PVT. LTD.,REP. BY ITS MANAGING DIRECTOR
|
January 21, 2010 |
PRATTY GOPALA RAO Vs. BHAVANI AGENCIES REP. BY ITS MANAGING PARTNER
|
May 19, 2010 |
PRINCIPAL, VELAGUPUDI RAMAKRISHNA SIDDHARTHA ENGINEERING COLLEGE KANUR Vs. G.THRILOCHAN HYDERABAD
|
January 18, 2010 |
PROFESSIONAL COURIERS Vs. PUTCHA APPALA NARAYANA REDDY VISAKHAPATNAM
|
January 18, 2010 |
PULIVARTHI SAMBRAJYAM Vs. UNITED INDIA INSURANCE COMPANY LTD
|
February 1, 2010 |
R. YASHODARA RAO Vs. SATYA PRAKASH ARCADE APARTMENTS FLAT
|
May 26, 2010 |
R.DURGA PRASAD Vs. AUTHORIZED SIGNATORY GPR HOUSING PRIVATE LIMITED
|
February 23, 2010 |
R.K.SAKOTE Vs. ICICI BANK LTD
|
August 23, 2010 |
R.L. MARKETING AND SERVICES Vs. PLN SASTRY
|
March 25, 2010 |
R.S.RAMACHANDRA MURTHY Vs. K.VIRENDER REDDY
|
August 13, 2010 |
R.V.N. SRINIVAS Vs. BRANCH MANAGER
|
June 1, 2010 |
RAGHAVENDRA HOSPITAL Vs. KONDA THOMAS PRABHUDAS
|
March 23, 2010 |
RAIN INDUSTRIES LTD Vs. NITIN ALLOY STEELS
|
January 19, 2010 |
RAJ KUMAR AGARWAL Vs. FARHAT HOSPITAL, REP. BY DR.FARHAT HISAMUDDIN
|
May 12, 2010 |
RAJA RAJESHWARI BUILDERS REP. BY SRI RAMAKRISHNA Vs. K.M. NANDAN
|
January 18, 2010 |
RAMACHANDER GOJE Vs. INCREDIBLE INDIA PROJECTS LIMITED
|
July 9, 2010 |
RAMANA SOLVEX PRIVATE LTD Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD
|
April 20, 2010 |
RAMANADHA RAJU ALLURI Vs. MANAGING DIRECTOR
|
July 5, 2010 |
RATNA MOHAN REDDY Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 18, 2010 |
RAVANAM BALAKRISHNA Vs. MUDUNURI RAMACHANDRA RAJU
|
March 5, 2010 |
RINDAVANI FLAT OWNERS ASSOCIATION Vs. SIVA SAI BUILDERS AND DEVELOPERS PVT. LTD
|
August 20, 2010 |
RIVIERA APARTMENTS OWNERS ASSOCIATION Vs. BHAVANAM ESTATES PRIVATE LIMITED
|
July 19, 2010 |
RUTHALA SOMAIAH ALIAS SOMESWARA RAO Vs. MY HOME BUILDERS PVT. LTD
|
January 27, 2010 |
S L GUPTA Vs. NEW TECHNO GRAPHICS
|
July 13, 2010 |
S.ABDUL AZEEZ Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
August 16, 2010 |
S.BALARAM Vs. MITHRA AGENCIES
|
July 29, 2010 |
S.L.GUPTA Vs. NEW TECHNO GRAPHICS
|
July 30, 2010 |
S.LAKSHMI NARAYANA Vs. DIRECTOR CENTRAL GOVERNMENT HEALTH SCHEME
|
August 17, 2010 |
S.MURALAI PRASAD Vs. AUTHORISED AGENT
|
July 16, 2010 |
S.SURESH KUMAR Vs. NEWTONS INSTITUTE OF ENGINEERING
|
July 30, 2010 |
SADAM SEETHA RAMAIAH Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCE
|
June 18, 2010 |
SAHARA HOUSING FINA CORPORATION LTD Vs. SRIJAYALAKSHMI
|
June 16, 2010 |
SAHARA INDIA REP. BY THE BRANCH MANAGER Vs. ALAPATI SUBBA RAO
|
May 12, 2010 |
SAKALABHAKTULA RAMESH Vs. ASSISTANT ENGINEER
|
February 23, 2010 |
SAKAM SUJATHA Vs. GOLDEN TRUST FINANCIAL SERVICES
|
April 16, 2010 |
SANDINA SRINIVASA RAO Vs. GOLDEN TRUST FINANCE SERVICES
|
August 4, 2010 |
SAROJ MAYSON Vs. NARNE ESTATES P LTD
|
July 21, 2010 |
SECRETARY, VASIREDDY VENKATA SUNIL MEMORIAL SEVASHRAM Vs. UPPULURI NAMASSIVAYA
|
February 2, 2010 |
SEEMA KHANNA Vs. C.HEMALATHA DEVI
|
February 16, 2010 |
SENIOR DIVISIONAL MANAGER Vs. BOBBILI ANASUYA
|
August 4, 2010 |
SETHUMADHAVI NUKALA Vs. NARNE ESTATES PRIVATE LIMITED
|
July 27, 2010 |
SHAIK GOUSE BASHA Vs. M.G. BROTHERS AUTOMOBILES LTD
|
April 1, 2010 |
SHAMSAH ARIF PANJWANI Vs. NEW INDIA ASSURANCE CO.LTD DIVISIONAL OFFICE
|
June 7, 2010 |
SHIVRAJ M GIRGLANI Vs. TELEGRAPH TRAFFIC EMPLOYEES COOPERATIVE
|
November 22, 2010 |
SHOBHA AGRITECH, REPRESENTED BY ITS PROPRIETOR Vs. GUBBA COLD STORAGE LIMITED, REPTD. BY ITS MANAGING DIRECTOR
|
February 5, 2010 |
SHRIRAM BIOSEED GENETICS INDIA LIMITED Vs. V.BIKSHAPATHI
|
February 19, 2010 |
SHRIRAM CHITS P LTD Vs. K. LAKSHMI TULASI
|
July 15, 2010 |
SHRIRAM CHITS P LTD Vs. N. SIVA BHASKAR REDDY
|
April 28, 2010 |
SHRIRAM CHITS P LTD., REP. BY ITS MANAGER Vs. JAMMI ASIRAYYA
|
February 9, 2010 |
SHRIRAM LIFE INSURANCE COMPANY LTD Vs. ARISETTI KRISHNA VENU
|
July 19, 2010 |
SIDDHANTH TRADE FINANCE CORPORATION REP. BY ITS PROPRIETOR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
|
January 18, 2010 |
SIFY LIMITED Vs. I NET
|
June 17, 2010 |
SIVA SAI BUILDERS AND DEVELOPERS P LTD Vs. T.SUVARNA
|
June 11, 2010 |
SREE VEERA VENKATA SATYANARAYANA RICE MILL Vs. UNITED INDIA INSURANCE CO. LTD
|
August 18, 2010 |
SRI PITHANI BALA BHASKARA VENKATESWARA RAO Vs. SATYAM CONSTRUCTIONS
|
May 26, 2010 |
SRIKAKULAM COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. B.THAVITIREDDY
|
July 23, 2010 |
SRINIVAS MOPURI Vs. MAYTAS PROPERTIES LTD
|
April 30, 2010 |
SRINIVASA MARKETINGS Vs. KATAM BHASKAR
|
April 28, 2010 |
SRIRAM SATYANARAYANA Vs. NEW INDIA ASSURANCE CO. LTD
|
April 23, 2010 |
STANDARD CHARTERED BANK Vs. MADHUSUDAN KAKANI
|
July 16, 2010 |
STATE BANK OF HYDERABAD Vs. BABBURI VENKATESWARLU
|
January 18, 2010 |
STATE BANK OF INDIA Vs. D.SUBBA REDDY
|
July 28, 2010 |
STATE BANK OF INDIA Vs. K. V.S. SURYANARAYANA
|
April 23, 2010 |
STATE BANK OF INDIA Vs. LOKIREDDY SIVA
|
April 6, 2010 |
STATE BANK OF INDIA REP. BY ITS BRANCH MANAGER Vs. D.NAGESWARA NAIDU
|
May 12, 2010 |
STATE BANK OF INDIA REP. BY ITS BRANCH MANAGER Vs. C.MADHUSUDHANA REDDY
|
May 12, 2010 |
STATE BANK OF INDIA REP. BY ITS BRANCH MANAGER Vs. VATTAIKUNTA CHINNASWAMY NAIDU
|
May 12, 2010 |
STERLITE INDUSTRIES LTD., REP. BY ITS CHAIRMAN CUM MANAGING DIRECTOR Vs. RANDIP SINGH CHAUHAN
|
February 1, 2010 |
SUB POST MASTER SUB POST OFFICE Vs. JONNALAGADDA BALARAMA SHASTRY
|
April 12, 2010 |
SUB POST MASTER SUB POST OFFICE Vs. JONNALAGADDA VENAKTA GAYATHRI
|
April 7, 2010 |
SUKHAVASI VIJAY KRISHNA Vs. A.P. STATE COUNCIL OF HIGHER
EDUCATION ENGINEERING, TECHNOLOGY AND PHARMACY
|
March 12, 2010 |
SUPERINTENDENT ENGINEER Vs. KOTLA RAJULAMMA
|
May 19, 2010 |
SUPERINTENDENT, GOVERNMENT GENERAL HOSPITAL Vs. GANJI MANIKYAMMA
|
July 12, 2010 |
SYED GHOUSE BASHA Vs. KARVY STOCK BROKING LTD
|
February 9, 2010 |
SYED HASSAN Vs. TIRUMALA HOMES PRIVATE LIMITED
|
July 22, 2010 |
SYNGENTA INDIA LTD Vs. GOGGILLA SREENIVASULU REDDY AND ANR
|
December 20, 2010 |
T. LAXMINARAYAN GOUD Vs. BRANCH MANAGER, THE UNITED INSURANCE COMPANY LTD
|
July 7, 2010 |
TANGUDU LAKSHMANA MURTHY Vs. KIRAN KRISHNA REAL ESTATES AND CONSTRUCTIONS
|
March 19, 2010 |
TANKALA SARVESWARA RAO Vs. ANANTAPALLI VENKATA GOPALA RAO
|
April 21, 2010 |
TATA ENGINEERING MARKETING & CUSTOMER SUPPORT PASSENGER CAR BUSINESS UNIT Vs. RURAL DEVELOPMENT TRUST REP. BY INNAYYA
|
January 18, 2010 |
TATA KRISHNA KUMARI Vs. SECRETARY, KAZA PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD
|
July 8, 2010 |
TATA MOTORS LTD Vs. MOHD. AKHIL PASHA
|
July 9, 2010 |
TEEGALA NOOKA SATYANARAYANA SETTY Vs. DEVARAPALLI RAJESH MARTIN
|
April 27, 2010 |
THADAVENI SHANKARAIAH Vs. CHINTHAL RAJAIAH ALIAS RAJESH
|
May 19, 2010 |
TIRUVURU SUBHASHINI Vs. M.SUDHAKAR
|
July 9, 2010 |
UNITED INDIA INSURANCE CO. LTD Vs. M. PREMENDER REDDY
|
August 31, 2010 |
UNITED INDIA INSURANCE CO., LTD Vs. VASAVI ENTERPRISES,REP. BY ITS PROPRIETOR
|
April 29, 2010 |
UNITED INDIA INSURANCE CO., LTD Vs. M. NARESH KUMAR
|
April 27, 2010 |
UNITED INDIA INSURANCE CO.LTD Vs. P.RAMYAKRISHNA
|
August 5, 2010 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GARIPALLY NARAYANA
|
January 18, 2010 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SALEEMULLA KHAN
|
January 18, 2010 |
UNITED INDIA INSURANCE COMPANY LTD Vs. THUGUNTA NAGA CHANDRIKA
|
July 16, 2010 |
UNITED INDIA INSURANCE COMPANY LTD Vs. C.PRABHAKAR REDDY
|
April 6, 2010 |
V SAROJINI DEVI & ORS Vs. PUNJAB & SIND BANK
|
April 26, 2010 |
V. SAROJINI DEVI Vs. PUNJAB AND SIND BANK
|
May 26, 2010 |
V.BHOOM REDDY Vs. DUGYALA PRABHAKAR RAO
|
January 20, 2010 |
V.KRISHNA VENI Vs. SBI CARDS AND PAYMENT SERVICES PVT. LTD REP. BY ITS MANAGER
|
February 26, 2010 |
V.MADAN MOHAN RAO Vs. NARNE ESTATE PVT LTD. REP. BY ITS MANAGING DIRECTOR
|
March 4, 2010 |
V.VENKATESWARLU Vs. ADAPA KUMARAIAH
|
July 30, 2010 |
VAIDA VIJAYA Vs. SAINATH HIRE PURCHASE AND FINANCE
|
January 27, 2010 |
VANUKURI USHA KIRAN REDDY Vs. PIONEER TELESERVICES, FRANCHISEE OF TATA TELE SERVICES LIMITED, GUNTUR
|
April 6, 2010 |
VARADHA SAI SUDHAKAR Vs. LAKSHMI BUILDERS,REP. BY ITS MANAGING PARTNER
|
June 16, 2010 |
VARNA MALLA REDDY Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD
|
April 15, 2010 |
VENKATESHWARA SARMA Vs. SURYA ESTATES
|
July 13, 2010 |
VIDYA SAGAR SCHOOL Vs. SAGI KRISHNA CHAITANYA
|
August 18, 2010 |
VIJAY BHARGAVI CHIT FUND P LTD Vs. K. NARSE RAO
|
February 11, 2010 |
VINOD SANGHI ALIAS V.K. SANGHI Vs. GENERAL MANAGER
|
July 28, 2010 |
VISAKHAPATNAM PORT TRUST REP. BY ITS DEPUTY DIRECTOR Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
|
July 7, 2010 |
VITTHALA USHA RANI Vs. VISHAL PROJECTS LIMITED
|
February 16, 2010 |
Y.D. KHADER BASHA Vs. HERO MOTORS
|
April 30, 2010 |
Y.VIJAYA BHASKER REDDY Vs. UNITED INDIA INSURANCE COMPANY LTD
|
July 12, 2010 |
YANDAMURI MURALI KRISHNA VISAKHAPATNAM DISTRICT Vs. NATIONAL INSURANCE COMPANY LIMITED REP. BY ITS DIVISIONAL MANAGER
|
January 18, 2010 |
YASHODA SUPER SPECIALITY HOSPITAL Vs. BARUN GANGULI
|
June 3, 2010 |
ZEENA GIRI Vs. MODERN LIFE STYLE INTERIOR AND FURNITURE
|
February 22, 2010 |
ZONAL MANAGER, LIC OF INDIA, SOUTH CENTRAL ZONE OFFICE JEEVAN BHAGYA SAIFABAD Vs. BELLAM SHANTI
|
January 18, 2010 |