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A. KRISHNUDU Vs. MADHU NIRMAN, REP. BY ITS MANAGING PARTNER
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November 30, 2009 |
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A. SARADA DEVI Vs. STATE BANK OF INDIA
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December 16, 2009 |
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A.KRISHNA KUMAR Vs. SAMATHA CONSTRUCTIONS
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November 26, 2009 |
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A.P. CO-OPERATIVE HOUSING SOCIETIES FEDERATION LIMITED Vs. MANNEPALLY NARAYANA
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November 17, 2009 |
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A.P. SOUTHERN POWER DISTRIBUTION COMPANY LTD Vs. G.SUBBARAMA NAIDU
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January 20, 2009 |
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A.P. TRANSCO Vs. SRI RAJA RAJESWARA MODERN RICE MILLS
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July 7, 2009 |
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A.P.TRANSCO Vs. EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
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August 4, 2009 |
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ACCOUNTS OFFICER, ELECTRICITY REVENUE OFFICE A.P.E.P.D.CL Vs. YENUGUTHALA VENKATA RAMANA
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October 9, 2009 |
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ADDL.ASST.ENGINEER, KOTHAPETA, APCPDCL Vs. N. SIVA SENANI
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September 17, 2009 |
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AJAY KUMAR MOHTA Vs. S.V.L. REAL ESTATES & CONSTRUCTIONS PVT. LTD
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November 3, 2009 |
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AKKIREDDY APPA RAO Vs. DHEERAJ CONSTRUCTIONS
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August 26, 2009 |
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ANJI BABU EXECUTIVE DIRECTOR, SREEMITRA TOWNSHIPS PVT. LTD Vs. G.HARISURYA PRAKASA RAO
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October 20, 2009 |
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ANJOO SHARMA Vs. BRANCH MANAGER HONGKONG AND SHANGHAI BANKING CORPORATION LTD
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December 17, 2009 |
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ASSISTANT DIRECTOR OF INSURANCE APGLI, GOVT. OF ANDHRA PRADESH, KURNOOL Vs. L. PADMAJA
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November 10, 2009 |
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ASSISTANT ENGINEER Vs. PAGOTI DHAYMAYANTHI W/O P DHANANJAYA OWNER OF THE MINI FLOUR MILL
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December 30, 2009 |
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AVIVA LIFE INSURANCE Vs. V. AHALADA RAO
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November 6, 2009 |
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B S N JOSHI AND SONS LTD Vs. KOTAK MAHENDRA BANK LTD
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December 30, 2009 |
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B.LAKSHMAN, DR.LAKSHMANS INSTITUTE OF ORTHOPAEDICS Vs. A. SUSHEELA
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November 16, 2009 |
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BABY ROWTHU LEELA PRASANNA Vs. KIRAN KRISHNA AGRO-TECH LIMITED, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR
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August 31, 2009 |
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BADDAM SUGUNA NIZAMABD DISTRICT Vs. NATIONAL INSURANCE COMPANY LTD., THROUGH ITS BRANCH MANAGER
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November 30, 2009 |
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BAJAJ AUTO FINANCE LTD., AKURDI Vs. K. NARAYANA REDDY
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November 30, 2009 |
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BALAJI COTTON TRADERS Vs. NEW INDIA ASSURANCE CO. LTD
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November 24, 2009 |
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BAPU NEELA KRISHNA B Vs. VODAFONE ESSAR SOUTH LIMITED
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December 5, 2009 |
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BHUPENDER SINGH Vs. IDEA CELLULAR LTD REP. BY ITS MANAGER
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October 5, 2009 |
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BOLLINENI VENKATESWAR RAO Vs. VIGNESHWARA RAO AGENCIES REP. BY ITS PROPRIETOR KUKUMUDI LACHANNA
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November 13, 2009 |
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BRANCH MANAGER Vs. P. GOPAL MAHABOOBNAGAR DISTRICT
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December 30, 2009 |
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BRANCH MANAGER CHITTOOR DISTRICT Vs. DORAMMA
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December 10, 2009 |
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BRANCH MANAGER LIC OF INDIA Vs. KOLLA SANTHI VIJAYAWADA KRISHNA DISTRICT
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December 30, 2009 |
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BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. MIDUTHURI PARVATHI
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October 15, 2009 |
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BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. S. VIMALA
|
November 30, 2009 |
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BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. THUMATI RAMBOTLU
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November 9, 2009 |
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BRANCH MANGER, STATE BANK OF INDIA, ADB BRANCH Vs. MOHD SIRAJ AHMED
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December 21, 2009 |
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BRANCH POSTMASTER, VANNARAM Vs. DIDDIGAM ANJAIAH
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November 13, 2009 |
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C. CHANDRA SHEKAR Vs. TELCO CONSTRUCTION EQUIPMENT COMPANY LIMITED
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July 8, 2009 |
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C.RAMA RAO Vs. DIVISIONAL RAILWAY MANAGER P D.R.M.OFFICE
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October 29, 2009 |
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CHAKRADHARA NATARAJ KUMAR Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY REPRESENTED BY ITS VICE CHAIRMAN
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October 22, 2009 |
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CHALAMANI NARASA REDDY Vs. NEW INDIA ASSURANCE CO. LTD
|
January 23, 2009 |
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CHENNA RAYUDU Vs. PRABHAT AGRI BIO-TECH LTD
|
July 3, 2009 |
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CHIEF GENERAL MANAGER Vs. REHANA BEGUM
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December 9, 2009 |
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CHILUKOTI YOGESWARA RAO Vs. VENKATESWARA TRADERS SINGARAYAKONDA
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December 14, 2009 |
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CHOPPA RAMANAIDU Vs. MANAGER OF DEVELOPMENT OFFICER ANDHRA PRADESH KHADI AND VILAGE INDUSTRIES BOARD
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August 25, 2009 |
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CHUKKA VENKATASWAMI Vs. LIFE INSURANCE CORPORATION OF INDIA, REP. BY ITS SR.DIVISIONAL MANAGER
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August 27, 2009 |
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COL.TGN REDDY Vs. ELITE GLOBAL FINANCE LTD
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December 16, 2009 |
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D.V. KISHAN RAO Vs. K.S. SATYANARAYANA
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December 11, 2009 |
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D.VIJAYA KUMAR Vs. VISKAN DRUGS & RESEARCH LAB LTD
|
October 14, 2009 |
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DATTA SAI INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 14, 2009 |
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DISTRICT CONSUMER INFORMATION CENTRE (DCIC) Vs. MANO BRAHMA FURNITURE AND CARPETER WORKS
|
July 10, 2009 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHILIPI LAKSHMI KANTHAMMA
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December 14, 2009 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION REP. BY ITS REGIONAL PROVIDENT FUND COMMISSIONER Vs. VISAKHA CONSUMERS EDUCATION & SERVICE SOCIETY
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November 18, 2009 |
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EXECUTIVE ENGINEER Vs. GHANTA NAGALALITHA
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November 10, 2009 |
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EXECUTIVE ENGINEER F.A.C PUBLIC HEALTH DIVISION ONGOLE Vs. MANAGING DIRECTOR PRAKASAM DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OP UNION LIMITED
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December 3, 2009 |
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EXECUTIVE ENGINEER, HOUSING Vs. A. BAL REDDY
|
November 13, 2009 |
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FARUQI MULTI SPECIALITY HOSPITAL Vs. A P TRANSCO
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July 28, 2009 |
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G SUDERSHAN SEED CERTIFICATION OFFICER Vs. G MADHUSUDHAN CONSULTATION PHYSICIAN AND FORMERLY CIVIL SURGEON WITH REGD MEDICAL PRACTIONER
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December 30, 2009 |
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G. MADAN MOHAN REDDY Vs. ICFAI INSTITUTE OF SCIENCE AND TECHNOLOGY CAMPUS PROGRAMME
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October 22, 2009 |
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G. SUDERSHAN RAO Vs. CHAIRMAN VAMSHI WELFARE ASSOCIATION
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September 25, 2009 |
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GANESH APARTMENTS RESIDENTS ASSOCIATION Vs. FAQUIR CO-OPERATIVE HOUSING SOCIETY LIMITED
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November 27, 2009 |
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GENERAL MANAGER BHARAT SANCHAR NIGAM LTD Vs. V. RANGAIAH
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November 9, 2009 |
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GEORGE KARIMALLI Vs. SRI BHARGAV BUILDERS A REGISTERED PARTNERSHIP FIRM
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November 11, 2009 |
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GOTETY PHANINDRA Vs. DURGA PRASAD RAO
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April 15, 2009 |
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HARSHA AUTOMOTIVES PVT. LTD Vs. HIRENDRANATH
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November 27, 2009 |
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HDFC STANDARD LIFE INSURANCE CO.,LTD Vs. MANAGALAPATHI JYOTHI KUMARI
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November 4, 2009 |
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ICICI BANK Vs. J.HARI KRISHNA
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July 10, 2009 |
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ICICI BANK LIMITED, BRANCH OFFICE Vs. ABDUL WAHED
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December 11, 2009 |
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ICICI HOME FINANCE LTD Vs. M.V. TRINADHA DEVI
|
December 17, 2009 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SRI HARI KISHORE TRADERS
|
November 17, 2009 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. REGULA RAM PRASAD
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November 24, 2009 |
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J.K. SEEDS, BHEEMESHWARA AGRO CHEMICALS Vs. GUDURI RAJI REDDY
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July 10, 2009 |
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JAYA ENTERPRISES Vs. P. RAM PRASAD
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August 31, 2009 |
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JAYA PRAKASH Vs. AUTHORIZED PERSON
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October 29, 2009 |
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JAYA SANDAL ESTATES, REGD.OFFICE AT INKOLLU Vs. ALAPATI NAGA SRINIVASA RAO
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August 31, 2009 |
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K S H PRASADA RAO Vs. KAKINADA DIVISIONAL ELECTRICAL ENGINEER
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March 31, 2009 |
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K SATYANARAYANA Vs. BRANCH MANAGER BHADRADI CO OPERATIVE URBAN BANK LTD
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December 21, 2009 |
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K. HARSHA VARDHAN Vs. NISARUDDIN AHMED JEDDY
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November 24, 2009 |
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K. SHIVA KUMAR Vs. K. SUCHITRA
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December 2, 2009 |
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K.S.H. PRASADA RAO Vs. A.P EASTERN POWER DISTRIBUTION CO. LTD.
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March 31, 2009 |
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K.V.S.SURYANARAYANA Vs. ICICI DIRECT ICICI WEB TRADE LIMITED
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December 18, 2009 |
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KAMADI NOOKARAJU Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
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August 31, 2009 |
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KAMALA HASSAN DEV Vs. NEW INDIA ASSURANCE CO. LTD. REP BY ITS DIVISIONAL MANAGER
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October 5, 2009 |
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KANDURI THIRUVENGALACHARYULU Vs. SWARNA DEVELOPERS REP. BY ITS MANAGING PARTNER SRI T.V. RAGHAVA RAO
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August 25, 2009 |
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KOMMA JOSYULA SURYA KUMARI Vs. M.C.S.LTD., REP. BY ITS MANAGING DIRECTOR
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October 29, 2009 |
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KOPUSETTI BHANU PRASAD Vs. ICICI BANK
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July 1, 2009 |
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KOTAK SECURITIES LIMITED Vs. BRIJLAL TAPADIA
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December 2, 2009 |
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LAGISETTY PANDIAH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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November 18, 2009 |
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LAKKAVAJJULA SRINIVASA SIVA SHANKARA PRASAD Vs. ORIENTAL BANK OF COMMERCE
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December 7, 2009 |
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LAKSHMI MOTORS REP. BY ITS MANAGING PARTNER MR.PAMULAPATI RAJESH Vs. RAMANJANEYA TRADERS REPRESENTED BY ITS PARTNER
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December 18, 2009 |
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LANCO RANI JOINT VENTURE Vs. UNITED INDIA INSURANCE COMPANY LTD.
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July 2, 2009 |
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LAVUDIYA RUKKAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA REP. BY ITS BRANCH MANAGER
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November 25, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PINDI ANURADHA
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July 3, 2009 |
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LT COL RETD PREM NATH S M Vs. NARNE ESTATES PRIVATE LIMITED
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December 31, 2009 |
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M. ASHOK KUMAR Vs. SYNDICATE BANK KHAIRATABAD BRANCH
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October 29, 2009 |
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M. JYOTHSANA Vs. PRAGATHI PROMOTERS, REP. BY ITS MANAGING PARTNER SRI LOLLA SIVAJI RAO
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November 2, 2009 |
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M.LOKANADHAM Vs. NATIONAL INSURANCE COMPANY LIMITED
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November 30, 2009 |
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M.MANMADHA RAO Vs. ICFAI BUSINESS SCHOOL
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January 23, 2009 |
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M.SESHADRI VASA Vs. MAGALIPURI KISHORE KUMAR
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November 25, 2009 |
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MANAGER, KAPIL CHIT FUNDS PVT. LTD Vs. G. SHARAT BABU
|
November 30, 2009 |
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MANAGING DIRECTOR, AISHWARYA DEVELOPERS PVT. LTD Vs. SHAKUNTALA JAIN
|
November 10, 2009 |
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MANDAVA SURESH BABU Vs. ICICI BANK LIMITED REP. BY ITS BRANCH MANAGER
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October 29, 2009 |
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MANNE BHAGYA LAKSHMI Vs. SREE PUJITHA CHIT FUND PVT., LTD. REP. BY ITS FOREMAN, SITUATED
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November 16, 2009 |
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MANOJ JAIN Vs. VAMSI CONSTRUCTIONS PVT. LTD
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August 31, 2009 |
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MUVEEN AKTHAR KHAN Vs. MALIK CARS
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July 7, 2009 |
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N. MADHU Vs. NATIONAL INSURANCE CO. LTD.
|
July 8, 2009 |
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N. VIJAY LAXMI Vs. LIFE INSURANCE CORPORATION, REP BY ITS REGIONAL MANAGER
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November 25, 2009 |
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NARAPAREDDY CHAANDRA SEKHAR REDDY Vs. SUPERINTENDING
ENGINEER
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October 7, 2009 |
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NARAYANAM APPALARAJU Vs. PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD
|
December 29, 2009 |
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NATIONAL INSURANCE CO. LTD Vs. GORLE NOOKALAMMA
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March 17, 2009 |
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NATIONAL INSURANCE CO. LTD., REP. BY ITS BRANCH MANAGER Vs. HABEEB AHMED
|
November 6, 2009 |
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NATIONAL INSURANCE COMPANY LTD Vs. JAGARLAMUDI SATYANARAYANA
|
January 23, 2009 |
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NATIONAL INSURANCE COMPANY LTD Vs. PANGULURI RAMA RAO
|
April 1, 2009 |
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NEW INDIA ASSURANCE CO. LTD., BRANCH OFFICE, KADAPA Vs. B.SANKARAIAH
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November 9, 2009 |
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NIMMAGADDA JYOTHSNA DEVI Vs. MANBHUM CONSTRUCTION COMPANY A PARTNERSHIP FIRM
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November 26, 2009 |
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NIRMALA AGENCY Vs. D.RADHA
|
April 1, 2009 |
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NORTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD Vs. YEDELLI KANTHA RAO
|
March 31, 2009 |
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ORANGE AUTO LTD Vs. MAANASA
|
December 16, 2009 |
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P. DAMODAR REDDY Vs. DIRECTOR OF INSURANCE MEDICAL SERVICES ANDHRA PRADESH
|
December 5, 2009 |
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P. RADHA JANANESWARI Vs. ZONAL MANAGER, LIC OF INDIA, SOUTH
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September 30, 2009 |
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P. RAM MOHAN RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 23, 2009 |
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P. UDAY RAJU Vs. NARNE CONSTRUCTIONS PVT. LTD.
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October 14, 2009 |
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P. VASANTHA KUMAR REDDY Vs. K. VENUGOPAL PRINCIPAL NIRMALA COLLEGE OF PHARMACY
|
August 27, 2009 |
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P.B. V.P. VIJAY CHANDRA Vs. MARGADARSHI CHIT FUND LTD
|
July 1, 2009 |
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P.BHAVANI Vs. PRINCIPAL CHIEF POST MASTER GENERAL, A.P. CIRCLE
|
December 17, 2009 |
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PADMAJA COMMERCIAL CORPORATION REP. BY ITS GENERAL MANAGER Vs. THOTA SEETARAMAIAH
|
November 18, 2009 |
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PAVAN ENTERPRISES Vs. ORIENTAL INSURANCE CO. LTD
|
November 10, 2009 |
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POOROORS CORAL SOCIETY REGISTERED UNDER THE SOCIETIES ACT Vs. POOROOR ESTATE PARTNERSHIP FIRM
|
December 5, 2009 |
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POSTMASTER GENERAL ABIDS, HYDERABAD Vs. SHAIK MASTAN VALI
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November 9, 2009 |
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POSTMASTER POST OFFICE,YOUSUFGUDA, HYDERABAD Vs. T. RATNAMALA
|
November 2, 2009 |
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POTNURU VENKATA RAMA RAO Vs. RELIANCE INFOCOMM SERVICES, REP. BY CHAIRMAN AND MANAGING DIRECTOR
|
August 31, 2009 |
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PROPRIETOR, ANNAPURNESWARI CLOTH SHOW ROOM Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD
|
November 6, 2009 |
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R. ANURADHA Vs. BEAM CABLE SYSTEM REP. BY ITS MANAGING DIRECTOR
|
November 13, 2009 |
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R.SREENADHA REDDY Vs. T.DURGA PRASAD
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January 28, 2009 |
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RADHIKA Vs. B.RAJENDER
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March 30, 2009 |
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RAGHAVA ESTATES LTD Vs. VISHNUPURAM COLONY WELFARE ASSOCIATION PORANKI
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December 22, 2009 |
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RAMAPRIYA CHIT FUND PRIVATE LIMITED Vs. TRIPURANENI HEMALATHA
|
November 25, 2009 |
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REGIONAL PROVIDENT FUND COMMISSIONER PROVIDENT FUND ORGANISATION Vs. GEDELA RAJAPPADU SRIKAKULAM DIST
|
December 30, 2009 |
|
RESERVE BANK OF INDIA, REP. BY ITS REGIONAL DIRECTOR Vs. K. BHIMASANKARA RAO
|
October 30, 2009 |
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ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. O. LAKSHMI KANTHA RAO
|
November 10, 2009 |
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S. JAYA PRAKASH NARAYANA Vs. BRANCH MANAGER THE KARUR VYSYA BANK LTD
|
November 17, 2009 |
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S. THRILOCHANA RAO Vs. JONNALA NARESH
|
November 18, 2009 |
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S.A. BURHAN Vs. P. SUDHAKA
|
December 4, 2009 |
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S.ASHOK KUMAR Vs. ANDHRA BANK
|
March 30, 2009 |
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S.S. RAM ESTATES Vs. VISHWANATHAN SREEKANTH BABU
|
November 20, 2009 |
|
S.V.PROJECTS (PVT) LTD Vs. NATIONAL INSURANCE CO. LTD
|
November 30, 2009 |
|
SAKALABHAKTULA RAMESH Vs. ASSISTANT ENGINEER E.P.D.C. OF A.P. LTD
|
October 8, 2009 |
|
SAMSKAR, KOTAIAH CAMP, VARNI, POST & MANDAL NIZAMABAD DISTRICT THROUGH ITS PROJECT DIRECTOR Vs. P. OBUL REDDY & SONS
|
November 27, 2009 |
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SATYANARAYANA MINDA Vs. AIR DECCAN REP. BY ITS MANAGER
|
December 21, 2009 |
|
SECRETARY, THE PRIMARY AGRICULTURAL CO.OP CREDIT SOCIETY BEDINEHAL VILLAGE Vs. BOYA BASAMMA
|
December 2, 2009 |
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SERVICEMEN CONTRIBUTORY HEALTH SCHEME (ECHS) REGIONAL CENTRE Vs. N. SHYAMALA DEVI
|
December 17, 2009 |
|
SHIVDATRAI EDUCATIONAL AND CHARITABLE TRUST Vs. BRANCH MANAGER PUNJAB NATIONAL BANK CHARMINAR BRANCH, HYDERABAD
|
November 5, 2009 |
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SHOMA Vs. NITYA SUDHA CHIT FUND PVT. LTD
|
November 27, 2009 |
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SHRIRAM CHITS (P) LTD BRANCH MANAGER Vs. KANDULA DASTAGIRAIAH KADAPA DISTRICT
|
December 5, 2009 |
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SOMISETTY VENKATA BALAKRISHNA Vs. VIJAYA VASAVA MOTORS, REP. BY ITS MANAGER, N.R. PET, ELURU
|
December 17, 2009 |
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SOUTHERN TRANSPORT COMPANY Vs. BANDELA VENKATA NARASIMHA RAO
|
August 31, 2009 |
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SREE SAI KRISHNA CONSTRUCTIONS M.V.P. COLONY REP. BY ITS MANAGING PARTNER Vs. P. RADHA KRISHNA
|
November 12, 2009 |
|
STATE BANK OF INDIA LIFE INSURANCE COMPANY LTD Vs. KONDURI ARUN
|
October 29, 2009 |
|
STEEL CITY SECURITIES LIMITED, REP. BY ITS MANAGING DIRECTOR Vs. K. KAVITHA
|
December 10, 2009 |
|
SUPER ENTERPRISES REP. BY NOORALI S/O HABIB BHAI Vs. ASST. ENGINEER (OPERATION) NORTHERN POWER DISTRIBUTION CO., LTD
|
November 16, 2009 |
|
SUPERINTENDENT, GOVERNMENT GENERAL HOSPITAL Vs. P MOULALI REPRESENTED BY NATURAL GUARDIAN
|
December 10, 2009 |
|
T.DASARADHA RAMA REDDY Vs. P.RAMESH BABU
|
April 3, 2009 |
|
TELEGRAPH TRAFFIC EMPLOYEES CO-OP CREDIT SOCIETY DEPOSITORS FORUM Vs. B.F.BASTAWALA
|
December 5, 2009 |
|
TUNGANA JALAJA KUMAR Vs. VIGNESWARA CONSTRUCTIONS REP. BY ITS PROPRIETOR
|
November 10, 2009 |
|
UNITED INDIA INSURANCE CO.LTD Vs. KOTA RAVI
|
November 11, 2009 |
|
UNITED INDIA INSURANCE CO.LTD Vs. G. SRINIVAS REDDY
|
December 14, 2009 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T. NEELAKANTA RAO
|
December 17, 2009 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S.V. ENGINEERING CONSTRUCTIONS
|
January 23, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHAMMAD AMEER
|
December 16, 2009 |
|
UPPALAPATI RAJANI Vs. ASST. MANAGER (CLAIMS. MAX NEW YORK INSURANCE COMPANY LTD
|
December 23, 2009 |
|
URMILA CONSTRUCTIONS AND DEVELOPERS Vs. ABDUL AZIZ
|
September 25, 2009 |
|
V.BAPI REDDY Vs. JANMA BHOOMI HOMES PVT. LTD
|
November 11, 2009 |
|
V.VIDYA SAGAR SHARMA Vs. ICICI BANK LTD REPRESENTED BY ITS COLLECTION MANAGER ICICI BANK
|
October 29, 2009 |
|
VARANASI VASANTHI Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD REP. BY ITS BRANCH MANAGER
|
December 10, 2009 |
|
VEDULA NARAYANA RAO Vs. R.K. OWNSHIP & ESTATES PVT LTD. REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
September 15, 2009 |
|
VICE CHAIRMAN A.P. HOUSING BOARD GRUHAKALPA Vs. Y. PUSHPA
|
December 10, 2009 |
|
VICE CHAIRMAN AND HOUSING COMMISSIONER Vs. G.V. PAPI REDDY
|
October 15, 2009 |
|
VIDYA SAGAR SCHOOL Vs. SAGI KRISHNA CHAITANYA
|
August 18, 2009 |
|
VORA TOWERS WELFARE ASSOCIATION Vs. JANATHA INDUSTRIAL FOUNDRY WORKS
|
July 29, 2009 |
|
XPS CARGO SERVICES Vs. VANKA AGRO FOODS, REP. BY ITS PROPRIETOR VENKATA SATYANARAYANA SWAMY
|
October 5, 2009 |
|
YASA PADMA Vs. LIC OF INDIA
|
April 3, 2009 |
|
ZONAL MANAGER, A.P.S.R.T.C Vs. T. RAJESWARI
|
August 31, 2009 |
LOGIN