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A.P VIDYA VIDHANA PARISHAD AREA HOSPITAL Vs. KUNJA KONDAMMA
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September 29, 2008 |
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A.P. TRANSCO Vs. EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
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August 4, 2008 |
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ACCOUNTS OFFICER, ERO-III Vs. SHYAM SUNDARLAL SANGHI
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December 16, 2008 |
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AURORA'S DEGREE AND P.G. COLLEGE Vs. M.SURYA LAKSHMI SRAVANI
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December 16, 2008 |
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CASTLE CONSTRUCTIONS Vs. BOBBILI RAMA KRISHNA
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December 19, 2008 |
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DISTRICT EDUCATIONAL OFFICER, ONGOLE Vs. KASUKURTHY SHYAM BABU
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December 19, 2008 |
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ESCORTS CONSUMER CREDIT LTD. Vs. R.A. VINEELA
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June 6, 2008 |
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JALLELLA VENKATA SUBBAMMA Vs. D.M. ANJANEYULU
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September 30, 2008 |
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JAYANTHI EDUCATIONAL SOCIETY Vs. C. RAGHAVENDRA
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February 8, 2008 |
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LALITHA REAL ESTATES Vs. SYNDICATE FINANCE AND CHIT FIRM
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December 19, 2008 |
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LANCO RANI JOINT VENTURE Vs. UNITED INDIA INSURANCE COMPANY LTD
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July 2, 2008 |
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M.A.GAFOOR Vs. MEDWIN HOSPITALS
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October 27, 2008 |
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M.NANDINI Vs. SRIMITRA REAL ESTATE PRIVATE LIMITED
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November 28, 2008 |
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MANOJ AGARWAL Vs. SREE VENSAI PROJECTS LTD
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November 28, 2008 |
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MOHD.AZAM Vs. BIRLA SUNLIFE INSURANCE CO. LTD
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April 23, 2008 |
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NARNE ESTATES PVT. LTD. Vs. VIJAYA KUMARI
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October 16, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. BHOGI RAJESWARI
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September 18, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. D. USHA RANI (DEAD) REP. BY HER HUSBAND
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July 22, 2008 |
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P.BHOPAL REDDY Vs. ALEKYA DIAGNOSTIC CENTRE
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November 11, 2008 |
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POST MASTER Vs. CHUKKA APPA RAO
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December 23, 2008 |
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POST MASTER GENERAL Vs. SIDDABHATHUNI VENKATA MADHAVI
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December 18, 2008 |
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PRAKASH ROAD LINES LIMITED Vs. GOPAL AUTOMOBILES
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December 17, 2008 |
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PROFESSIONAL COURIER Vs. BALKRISHNA
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August 16, 2008 |
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PROFESSIONAL COURIER Vs. BALKRISHNA
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December 16, 2008 |
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RAMESH CHANDER AGARWAL Vs. STATE BANK OF HYDERABAD
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December 24, 2008 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. FEROZA BEE
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May 28, 2008 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. GUDA VENKATA NARASIMHARAO
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November 27, 2008 |
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S. KIRAN KUMAR Vs. CENTURION BANK OF PUNJAB LIMITED
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February 11, 2008 |
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SHIVA SHAKTI BUILDERS Vs. SHIVAS PALACE PHASE-I FLAT OWNERS ASSOCIATION
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August 12, 2008 |
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SK.HABIBUNNISA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
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July 14, 2008 |
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STATE BANK OF INDIA Vs. P.UDAY KUMAR
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August 8, 2008 |
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SUDHEER Vs. ESI CORPORATION LTD.
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October 20, 2008 |
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SURAJ TIWARI Vs. SPICE JET LTD.
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October 17, 2008 |
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TTK HEALTH CARE SERVICES PVT. LTD Vs. Y.LALITHAMMA
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October 27, 2008 |
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V.R. RAJU Vs. NARNE CONSTRUCTIONS PVT. LTD.
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May 28, 2008 |
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VIJAYA SAI CONSTRUCTIONS Vs. VIJAYA SAI RESIDENCY FLAT OWNERS ASSOCIATION
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December 16, 2008 |