| Case Title | Date |
|---|---|
| ALLIANCE BUILDERS PRIVATE LIMITED Vs. ALLIANCE HOUSE ASSOCIATION | November 3, 2006 |
| AYODHYA APARTMENT OWNERS WELFARE ASSOCIATION Vs. AISHWARAYA CONSTRUCTIONS | September 21, 2006 |
| G SUKUMAR Vs. BODIGA DASHARATHA | December 29, 2006 |
| GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. VINOD SANGHI | December 29, 2006 |
| R RAGA NAVYA Vs. HINDUSTAN PETROLEUM CORPORATION LTD | December 29, 2006 |
| SANGAM HEALTH CARE PRODUCTS LTD. Vs. UNITED INDIA INSURANCE CO. LTD. | March 16, 2006 |
| SOUTH CENTRAL RAILWAY Vs. VINOD SANGHI | July 31, 2006 |
| UNITED INDIA INSURANCE COMPANY LIMITED Vs. D SARADA DEVI | December 29, 2006 |
| VINOD SANGHI Vs. HYDERABAD SILVER HAWK, EXPRESS SERVICES PVT.LTD. | November 15, 2006 |
| VINOD SANGHI @ V K SANGHI Vs. SOUTH CENTRAL RAILWAY | October 26, 2006 |
| YAQU BEE Vs. LIFE INSURANCE CORPORATION OF INDIA | September 15, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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