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AIR INDIA LIMITED Vs. TALLAPANENI SREEDHAR
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August 11, 2005 |
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APGLI, GOVT OF A P Vs. TIRUMELLA VIJAYALAKSHMI
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August 5, 2005 |
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APSRTC Vs. V C REDDAPPA REDDY
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June 23, 2005 |
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B KAILASH RAO Vs. Y RAKSHIT
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July 1, 2005 |
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B NARASIMHA REDDY Vs. INDO-AMERICAN HYBRID SEEDS (INDIA) LTD
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August 11, 2005 |
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B SRI RAMAKRISHNA RAO Vs. NALLA SUVARNA DEVI
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August 11, 2005 |
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BAPATLA ENGINEERING COLLEGE Vs. THIMMAPURAM SESHADRI
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August 9, 2005 |
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CANARA BANK Vs. GAJJALA VENKATESH
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June 30, 2005 |
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G ASHOK KUMAR Vs. K LAKSHMI
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June 22, 2005 |
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G PADMAVATHI Vs. ANDHRA BANK
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July 29, 2005 |
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GANGADHAR APARTMENTS FLAT OWNERS ASSOCIATION Vs. SRIRAMA PROMOTERS & BUILDERS
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June 24, 2005 |
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HERO HONDA MOTORS LTD. Vs. T.NAGENDER
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August 11, 2005 |
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KATTA PRABHAKAR Vs. CHAITANYA MAHILA KALASHALA
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June 23, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MORA RAJESWARI
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June 30, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MORA RAJESWARI
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March 30, 2005 |
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N KUNCHI BABU Vs. A P TRANSCO
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January 17, 2005 |
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N MAHADEVAN Vs. C LAKSHMI KANTNAMMA
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June 6, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. CH RAMANAMMA
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June 27, 2005 |
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S.N.PANIGRAHI Vs. ANDHRA BANK
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February 7, 2005 |
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SRINIVASA ENTERPRISES Vs. MD ANEESUDDIN
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August 10, 2005 |
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