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ALLAHABAD BANK Vs. GREATER HYDERABAD BENEFIT FUND LTD.
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April 27, 2004 |
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ARAVAPALLI OMKARAM Vs. UNITED INDIA INSURANCE CO LTD
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June 7, 2004 |
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BRANCH MANAGER, MARGADARSI CHIT FUND LTD., VIZIANAGARAM Vs. DISTRICT CONSUMERS DISPUTED REDRESSAL FORUM, VIZIANAGARAM
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February 19, 2004 |
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C VAMSHI KRISHNA Vs. MANAGEMENT OF KRISHNAM RAJU FINANCIERS
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July 12, 2004 |
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CHAIRMAN, CORPORATION BANK Vs. MARKANTI RAJAIAH
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June 7, 2004 |
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ESTARAKULA RAMAVVA Vs. ORIENTAL INSURANCE COMPANY LTD.
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August 26, 2004 |
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EUREKA ESTATES PRIVATE LIMITED Vs. A.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION, HYDERABAD
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October 12, 2004 |
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HEMA ELECTRONICS Vs. NATIONAL INSURANCE COMPANY LIMITED
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August 26, 2004 |
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K ANJAIAH Vs. NATIONAL SEEDS CORPORATION LTD
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July 15, 2004 |
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LIC OF INDIA Vs. KALLA VENKATRAO
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November 1, 2004 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. REHANA BEGUM
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August 26, 2004 |
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M RADHA KRISHNA Vs. PENAR PATERSON LIMITED
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July 12, 2004 |
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M.SUVARNA Vs. V.PENTAIAH
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June 24, 2004 |
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MANASA READY MADE AND CLOTH CENTRE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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August 31, 2004 |
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MEHAR PADMA AGENCIES Vs. NATIONAL INSURANCE CO.
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December 27, 2004 |
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ORIENTAL INSURANCE CO LTD Vs. CH VENKATESHAM
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April 8, 2004 |
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P.SOUMYA Vs. JYOTHISHMATHI INSTITUTE OF TECHNOLOGY AND SCIENCE
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February 20, 2004 |
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RAMAKRISHNA AUTO COLOUR LAB Vs. AVER PHOTOPRINT SYSTEM
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September 3, 2004 |
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S.ABDUL AZEEZ Vs. MUNICIPAL CORPORATION OF HYDERABAD
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July 22, 2004 |
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SENIOR AREA MANAGER, INDANE AREA OFFICE Vs. S SUBBARAYUDU
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March 22, 2004 |
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SRIRAM CHITS LTD. Vs. POKURI SHARAT REDDY
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March 17, 2004 |
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UNITED INDIA INSURANCE COMPANY Vs. ANUMOLU RAMA KRISHNA
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August 26, 2004 |
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Y VIJAYA LAKSHMI Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 23, 2004 |
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