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A.S.RAMAN Vs. VANTAGE HOMES (P) LTD.
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March 24, 2003 |
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ACHANTA RAMAKRISHNA RAO Vs. NEW INDIA ASSURANCE CO.LTD.
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January 17, 2003 |
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ARORA ENTERPRISES Vs. SUPERINTENDENT OF POLICE
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March 24, 2003 |
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AVER POTOPRINT SYSTEM Vs. RAMAKRISHNA AUTO COLOUR LAB
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August 20, 2003 |
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B.ASHOK KUMAR Vs. KAMMA NARASIMHA SWAMY
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February 21, 2003 |
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B.SAILOO Vs. SUPERINTENDENT, OSMANIA HOSPITAL
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February 26, 2003 |
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BALASADI KANAKARAO Vs. UNITED INDIA INSURANCE CO.LTD.
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January 15, 2003 |
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BRANCH MANAGER, LIC OF INDIA Vs. MALAPATI DHANALAXMI
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June 18, 2003 |
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BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. KOLLI VENKATESWARA RAO
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February 14, 2003 |
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BUDHA VIEW APARTMENTS OWNERS SOCIETY Vs. MANSIONS TODAY
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September 8, 2003 |
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C.SHEKAR REDDY Vs. SUPERINTENDING ENGINEER (OPERATION), A.P.S.E.B.(NOW A.P.TRANSCO)
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March 3, 2003 |
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CHAIRMAN, UNIT TRUST OF INDIA Vs. PENTA MALLESWARA RAO
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January 24, 2003 |
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CHALLA PARABRAHMA RAO Vs. DIVISIONAL MANAGER, LIC OF INDIA
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June 10, 2003 |
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CHEEDELLA NARAYANA Vs. J.V.G.FINANCE
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April 28, 2003 |
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D.BEEMESWARA RAO Vs. SECRETARY, HYDERABAD RACE CLUB
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October 24, 2003 |
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D.H.KUMARI Vs. DIRECTOR, NIZAMS INSTITUTE OF MEDICAL SERVICES
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May 2, 2003 |
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DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. K.NARAYANA MURTHY
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March 18, 2003 |
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G.BHANUPRASAD Vs. A.SRINIVASA RAO
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March 5, 2003 |
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G.S.RAJENDRA PRASAD Vs. METTA RAJYA LAKSHMI
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September 2, 2003 |
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G.SUNIL KUMAR Vs. A.VENU
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October 23, 2003 |
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GADI V.KALESWARA RAO Vs. SUPERINTENDENT OF POST OFFICES
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July 10, 2003 |
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GE-COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. Vs. VIJAYA S.NAIK
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June 10, 2003 |
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GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. PUSHPA BABU
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February 27, 2003 |
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GODAVARI GRAMMENA BANK Vs. TEJA POULTRY FARM
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March 12, 2003 |
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INSTRUMENTS ORTHOPAEDICS Vs. P.GOVERDHAN REDDY
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January 31, 2003 |
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J.GOPAL Vs. NAGARJUNA BLOOD BANK
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January 31, 2003 |
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K.SAMBASIVA RAO GUPTA Vs. SHRIRAM CHITS (P.) LTD.
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March 5, 2003 |
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K.SANDHYA RANI Vs. BHAVANAM ESTATES PVT.LTD.
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January 29, 2003 |
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K.USHA RANI Vs. K.SUNIL KUMAR REDDY
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March 24, 2003 |
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K.V.S.SURYANARAYANA Vs. JET AIRWAYS
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March 12, 2003 |
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KANDULA VENKATESWARA RAO Vs. GOVINDA RAO
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July 30, 2003 |
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KARRI MAHALAXMI Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
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June 18, 2003 |
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KATRA SATYANARAYANA Vs. LAKSHMI NURSING HOME
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February 26, 2003 |
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KETHIRI SAI REDDY Vs. APOLLO HOSPITALS
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October 13, 2003 |
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KONDURU SAKUNTALAMMA Vs. J.L.NARAYANA
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February 20, 2003 |
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KUM.CH.JAYALAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 13, 2003 |
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LAKSHMI ASSOCIATES Vs. Y.C.RAO
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February 27, 2003 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. V.BABU NAIDU
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February 21, 2003 |
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M.JANAKI Vs. VIJAYA SRI CONSTRUCTIONS
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August 7, 2003 |
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M.SURYA NARAYANA GUPTA Vs. NEW INDIA ASSURANCE CO.LTD.
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February 27, 2003 |
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M.SURYANARAYANA Vs. SHAKUNTALAMMA
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January 31, 2003 |
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M.V.N.MOHAN Vs. M.SURYABHASKARAM
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September 15, 2003 |
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MANAGER, LIC MUTUAL FUND Vs. GUDIPUDI RAMAIAH
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February 3, 2003 |
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MANAGING DIRECTOR, A.P.STATE SEEDS DEVELOPMENT CORPN. Vs. GANGI REDDY CHENNAKRISHNA REDDY
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March 24, 2003 |
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MANAGING DIRECTOR, ROHINI HOSPITAL Vs. L.SUNIL REDDY
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February 13, 2003 |
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MANGAPATHI TOWERS FLAT OWNERS ASSOCIATION Vs. LAKSHMAN DAS
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September 8, 2003 |
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MANJEERA AKSHARA PRABHA Vs. POST MASTER, HEAD OFFICE, SANGAREDDY
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January 15, 2003 |
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MIRIYALA KRISHNAIAH Vs. BRANCH MANAGER, SBI
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May 2, 2003 |
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MUMTAZ T.KHAMBATI Vs. BRANCH MANAGER, KARUR VYSYA BANK LTD.
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March 20, 2003 |
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MURALIDHAR Vs. K.LAKSHMINARAYANA.
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July 4, 2003 |
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N.S.V.PRASAD RAJU Vs. NEW INDIA ASSURANCE CO.LTD.
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February 26, 2003 |
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NARNE ESTATES PVT.LTD. Vs. LT.COL.K.V.GOPAL
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March 12, 2003 |
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NEW INDIA ASSURANCE CO.LTD. Vs. YADVALLI GANGADEVI
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January 15, 2003 |
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NUNNA CHANDRASEKHRA RAO Vs. NATHA PRABHAKAR RAO
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January 15, 2003 |
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ORIENTAL INSURANCE CO.LTD. Vs. SRI MAHESWARA AGENCIES
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February 14, 2003 |
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ORIENTAL INSURANCE CO.LTD. Vs. GARAPATI TARAKA MOHAN
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July 10, 2003 |
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P.B.SRINIVASA RAO Vs. DIRECTOR/MANAGER, SHRI SHAKTHI LPG GAS LTD.
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June 10, 2003 |
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PATRICIA DFURLONG Vs. MANAGING DIRECTOR, EAST WEST AIRLINES
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February 24, 2003 |
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QUEEN, NRI HOSPITAL Vs. B.RAMA KRISHNA RAO
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June 18, 2003 |
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ROYAL TYRE Vs. NATIONAL INSURANCE CO.LTD.
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March 12, 2003 |
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S.KRISHNA Vs. S.MALLA REDDY
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February 14, 2003 |
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S.LEELA KUMARI Vs. L.I.C.OF INDIA
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March 12, 2003 |
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S.REMA NAIR Vs. DEAN AND CHIEF EXECUTIVE OFFICER
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January 29, 2003 |
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SAI ANIL ENTERPRISES Vs. ORIENTAL INSURANCE CO.LTD.
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March 13, 2003 |
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SECRETARY, TELECOMMUNICATIONS, NEW DELHI Vs. K.B.RANGACHARI
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February 19, 2003 |
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SENIOR BRANCH MANAGER, LIC OF INDIA Vs. VEMURI RANGAIAH
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July 24, 2003 |
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SESHAGIRI RAO Vs. VIJAYA KUMARI
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June 18, 2003 |
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SIDDI VINAYAKA AUTOMOBILES LTD. Vs. T.RAJA SEKHAR
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September 26, 2003 |
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STEEL CITY SECURITIES LIMITED Vs. INNOVATIVE INFORMATION TECHNOLOGY
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February 13, 2003 |
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SUPDT.OF POST OFFICES Vs. V.VENKATSWAMY
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September 8, 2003 |
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T.G.VASANTHA GUPTHA Vs. ADDAGALLA SESHAPANI
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February 19, 2003 |
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TALLURI ANANDA KUMAR Vs. D.PALLAVI
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April 29, 2003 |
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TICKET CHECKING INSPECTOR, R.V.RAO Vs. DUGGIRALA RAMAMANI
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July 18, 2003 |
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UNION BANK OF INDIA Vs. CHIVUKULA VENKATA RAMANA
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April 29, 2003 |
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UNION OF INDIA Vs. N.V.S.L.NARASIMHAM
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February 14, 2003 |
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UNION OF INDIA Vs. VINOD SANGHI
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September 19, 2003 |
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UNIT TRUST OF INDIA Vs. P.MURALI KRISHNA
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June 10, 2003 |
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UNITED INDIA INSURANCE CO.LTD. Vs. SYED CHAND BASHA
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May 2, 2003 |
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V.SRIDHAR GOUD Vs. MEENA KEDIA
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March 13, 2003 |
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V.V.RAMANA MURTHY Vs. SRI SAI KRISHNA CONSTRUCTIONS
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July 4, 2003 |
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VADLAMUDI NAGESWARA RAO Vs. KONERU GANGADHARA RAO
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September 10, 2003 |
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VALLURUPALLI VANAJA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
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August 27, 2003 |
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VARANASI SUBRAHMANYAM Vs. G.RAVI KUMAR
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February 27, 2003 |
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VISHNU CHEMICALS (P) LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
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September 10, 2003 |
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VUDUMULA LEELAKUMARI Vs. M.RAVINDRA
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September 16, 2003 |
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YASORAAZ CHIT FUNDS (P.) LTD. Vs. V.SARASWATHI
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September 8, 2003 |
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YUGENDAR GAS AGENCIES Vs. VAMSHI GAS AGENCIES
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June 10, 2003 |
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ZUARI AGRO CHEMICALS LTD. Vs. P.MALLA REDDY
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February 19, 2003 |
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