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A.SAIBABA GOUD Vs. L.THOMAS
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April 23, 2001 |
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A.SAIRAM Vs. UNITED INDIA INSURANCE COMPANY LTD.
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April 27, 2001 |
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AMIT CASTINGS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
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June 4, 2001 |
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AZEEM TOWER OWNERS/RESIDENTS WELFARE ASSOCIATION Vs. AZEEM CONSTRUCTIONS
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April 27, 2001 |
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B.L.SHARMA Vs. DELHI ASSAM ROADWAYS CORPORATION PRIVATE LIMITED
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March 7, 2001 |
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C.V.SESHA NARASIMHACHARVULU Vs. A.P.STATE ELECTRICITY BOARD
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January 25, 2001 |
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CH.PADMA Vs. SUDHA NURSING HOME
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March 19, 2001 |
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CHUHAR GYANCHAND SATWANI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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March 19, 2001 |
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DEVI RANI Vs. N.PRAKASH RAO
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November 19, 2001 |
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GANTA MOHANA LAKSHMI Vs. C.V.RATNAM
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January 24, 2001 |
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HASSAN ALI KHAN Vs. B.SESHAGIRI RAO AND SONS INDUSTRIES LIMITED
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November 19, 2001 |
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J.SRIRAM MURTHY Vs. P.SRINIVASA RAO
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November 13, 2001 |
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KALLA ANNA PURNA Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 5, 2001 |
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KANNA GANGADHAR Vs. KANNA DUBBAIAH
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February 5, 2001 |
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KRISHNA OIL COMPLEX LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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January 30, 2001 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. D.G.K.MURTHY, PRINCIPAL, V.R.COLLEGE
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April 17, 2001 |
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MACHINENI RAMA RAO Vs. D.PADMAVATHI @ PADMA SREE
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June 26, 2001 |
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MAHENDER KUMAR Vs. JAWAHARLAL JAIN
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June 4, 2001 |
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MALAYA MARUTI INDUSTRIES Vs. ASSISTANT ENGINEER (OPERATION), APSEB
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January 19, 2001 |
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MANAGING DIRECTOR, A.P.CO-OP.HOUSING SOCIETIES FEDERATION LIMITED Vs. R.MUNIRAMAIAH
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July 6, 2001 |
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MIRZA ANSAR BAIG Vs. MANAGER, THE A.P.MAHESH COOPERATIVE URBAN BANK LIMITED
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March 19, 2001 |
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MULPURI VENKATESWARA RAO Vs. UNITED INDIA INSURANCE CO.LTD.
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January 17, 2001 |
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P.VENKATA LAKSHMI Vs. Y.SAVITHA DEVI
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April 25, 2001 |
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RAM PRASAD SARDA Vs. V.L.N.BHARADWAJ
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July 6, 2001 |
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RANGANNAGARI YADAV REDDY Vs. VIJAYA KUMARI
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April 6, 2001 |
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RELIANCE CONSULTANCY SERVICES LTD. Vs. N.RAMESH KUMAR
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June 4, 2001 |
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S.KISHAN RAO Vs. SUDHA NURSING HOME
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April 20, 2001 |
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SAYED MOHAMMED OWAIS QUADRI Vs. NEENA DESAI
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December 24, 2001 |
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SYED MUKARRAM ALI Vs. GENERAL MANAGER, STATE BANK OF HYDERABAD
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June 20, 2001 |
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VIJAYA RUBBER RECLAIM COMPANY Vs. DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED
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April 27, 2001 |
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VIJAYAMMA Vs. APOLLO DIAGNOSTIC CENTRE
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April 25, 2001 |
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ZAIBUNNISA Vs. PROPRIETOR, RAJADHANI HOTEL
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June 20, 2001 |
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