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ASSISTANT DIVISIONAL ENGINEER, ELECTRICAL OPERATION Vs. G.PURUSHOTHAM RAO
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February 22, 2000 |
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COUNTRY CLUB INDIA LIMITED Vs. M.B.R.PRASAD
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March 29, 2000 |
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D.SARADHA Vs. MANAGING DIRECTOR (CHAIRMAN), V.G.P.WONDER LAND LTD.
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February 29, 2000 |
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DESK TO DESK COURIER AND CARGO LTD. Vs. REESI KRISHNAVENI
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February 21, 2000 |
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DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. Y.RATNAMMA
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February 21, 2000 |
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GENERAL MANAGER, HYDERABAD TELECOM Vs. A.G.CHANDRASEKHAR
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January 24, 2000 |
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GENERAL MANAGER, TELE- COMMUNICATIONS Vs. G.PADMAJA RANI
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February 9, 2000 |
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GENERAL MANAGER, TELECOM DISTRICT, TELEPHONES DEPT. Vs. K.RAMACHANDRA RAJU
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December 6, 2000 |
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JANATA FERTILISERS DEPOT Vs. MANDADI SATYANARAYANA REDDY
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November 17, 2000 |
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JAYA SWAMY Vs. R.THIMMANNA
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December 6, 2000 |
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KAMAL TALKIES Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.
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March 28, 2000 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. G.N.SHOJARAJU GUPTA
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March 21, 2000 |
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NANDYALA RANGAMMA Vs. KUM.N.HIMA BINDU
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March 28, 2000 |
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PALURI NARAYANA MURTHY Vs. UNITED INDIA INSURANCE CO.LTD.
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December 6, 2000 |
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RICOH INDIA LTD. Vs. KORE RAMESH
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November 10, 2000 |
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SIRIPARAPU KRISHNA RAO Vs. CHAIRMAN, UNION BANK OF INDIA
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March 28, 2000 |
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T.KAVITA REDDY Vs. URBAN DEVELOPMENT AUTHORITY
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January 25, 2000 |
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V.LAXMIKANTHA Vs. BRANCH MANAGER, ANDHRA BANK LIMITED
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March 13, 2000 |
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Y.SREEDHAR Vs. AUTHORISED SIGNATORY, KINETIC LEASE AND FINANCE LTD.
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March 6, 2000 |
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