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A.CHANDRAKANTHA Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 9, 1999 |
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A.P.FOREST DEVELOPMENT CORPORATION LIMITED Vs. B.S.SUNDARAVADIVEL MUDALIAR
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April 26, 1999 |
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A.P.S.E.B. Vs. UDAY KUMAR JAISWAL
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June 9, 1999 |
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ABDUL ALI Vs. ASSISTANT ACCOUNTS OFFICER, E.R.O.A.P.TRANS CO.LTD
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August 4, 1999 |
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ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT MANAGER Vs. SWAMY ANANTHA PRAKASH
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March 25, 1999 |
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ACCOUNTS OFFICER, TELECOM REVENUE ACCOUNTS Vs. RANGALE GANESWARA RAO
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March 4, 1999 |
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ANKINAPALLI VEERA RAGHAVAIAH Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
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June 18, 1999 |
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ANUMALLA SATYANARAYANA Vs. K.SHANKAR
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May 10, 1999 |
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ASSISTANT ACCOUNTS OFFICER, ELECTRICITY REVENUE OFFICE, APSEB Vs. GADDE PRAMILA
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February 11, 1999 |
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B.NARASIMHA REDDY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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August 18, 1999 |
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BABA CONSTRUCTIONS Vs. ASHOK KORADA
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March 12, 1999 |
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CHIEF ACCOUNTS OFFICER (TR) Vs. V.YAMINI
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March 19, 1999 |
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CHUNDURI SRI HARI RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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June 16, 1999 |
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CONSUMER AWARENESS & RESEARCH SOCIETY Vs. HEALING TOUCH HOSPITALS PRIVATE LIMITED
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April 13, 1999 |
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CONSUMER RESEARCH INFORMATION & EDUCATION SOCIETY Vs. DURGABHAI DESHMUKH HOSPITAL
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May 10, 1999 |
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D.VENKATESHWARLU Vs. P.SUDARSHAN REDDY
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February 3, 1999 |
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DATTASAI REAL ESTATES REP.BY ITS MANAGING PARTNER J.RAVINDRANATH Vs. N.VISWESWARA RAO
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December 10, 1999 |
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DIVISIONAL ELECTRICAL ENGINEER, APSEB Vs. T.NARASAIAH
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March 23, 1999 |
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DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. S.KALAVATHI
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July 21, 1999 |
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DIVISIONAL RAILWAY MANAGER, SOUTH EASTERN RAILWAY Vs. CHALUMURU VENKATESWARA RAO
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April 30, 1999 |
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G.M., VENKATESHWARA HATCHERIES LTD. Vs. VANAPALLI SIMHACHALAM
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December 8, 1999 |
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G.VENKATA SUBBAIAH (COOK) Vs. K.GOWTHAM REDDY
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April 26, 1999 |
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GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. K.ABDUL WARIS
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April 16, 1999 |
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GENERAL MANAGER, VISAKHAPATNAM DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs. DONALD CHARLES
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December 16, 1999 |
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GOWREESHANKAR INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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February 23, 1999 |
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INDIA ASSURANCE COMPANY LIMITED Vs. KOREBOINA PEDA KRISHNAIAH
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November 12, 1999 |
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INTURI VENKAIAH Vs. GENERAL MANAGER, P.D.C.C.BANK LTD.
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January 25, 1999 |
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JAGTIAL CONSUMER WELFARE COUNCIL Vs. S.D.M., LIC, NAKKALAGUTTA, HANAMKONDA, WARANGAL
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April 15, 1999 |
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JANAPRIYA CHIT FUND (P) LTD. Vs. M.SUBASH REDDY
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July 1, 1999 |
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K.V.REDDY Vs. L.BHUDEVI
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February 8, 1999 |
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KATAKAM BHASKARA RAO Vs. REPAKULA SHIVALINGAM
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April 19, 1999 |
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KESARI VENKATA REDDY Vs. ANAPARTHY VENKATA CHALAPATHI RAO
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February 18, 1999 |
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KHAIRUNNISSA BEGUM Vs. BRANCH MANAGER (FINANACE), CITY BANK N.A.
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March 1, 1999 |
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KIRAN REAL ESTATES AND CONSTRUCTIONS Vs. NAGALLA ANAND SAI SUDHAKAR
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January 29, 1999 |
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KOPPANATHI DEVALLU Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
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May 5, 1999 |
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L.I.C.OF INDIA Vs. V.LAKSHMINARAYANA RAO
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November 3, 1999 |
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LAGADAPATI CHANDRASEKHAR Vs. NEW INDIA ASSURANCE COMPANY LTD.
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February 2, 1999 |
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LIC MUTUAL FUND REP.BY ITS CHIEF SECRETARY NARIMAN POINT, BOMBAY Vs. GANTI NARASIMHAMURTHY
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April 13, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. B.S.P.JYOTHI
|
November 3, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KOMURAVELLI RAMA RATNAM
|
November 9, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K.SAVITHRAMMA
|
September 17, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S.VENKATAMMA
|
February 8, 1999 |
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M.S.H.K.DURANI Vs. VADULLA BALARAMA MURTHY
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February 19, 1999 |
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MADALA COLOR LAB Vs. GANDIKOTA RAGHAVENDRA RAO
|
May 10, 1999 |
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MADDALA VENKATA PHANINDRA KUMAR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
|
June 8, 1999 |
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MANAGER, A.N.L.PARCEL SERVICES PRIVATE LIMITED Vs. G.SUDHAKAR REDDY
|
February 15, 1999 |
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MANAGER, STATE BANK OF HYDERABAD Vs. KOTHA PANDU RANGAIAH
|
February 15, 1999 |
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MANAGER, SYNDICATE BANK Vs. T.BRAHMANANDA KUMAR
|
January 27, 1999 |
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MANAGING DIRECTOR, M/S.SREE PUJITHA CHIT FUND (P) LTD. Vs. K.KANAKA LAKSHMI
|
December 2, 1999 |
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MANJIRA ROCK DRILLERS Vs. UNITED INDIA INSURANCE CO.LTD.
|
August 31, 1999 |
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MARUTI UDYOG LIMITED Vs. D.SUJANA
|
April 13, 1999 |
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MASTER UMA SURYA AVINASH Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY
|
May 10, 1999 |
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MOHD.AMEERUDDIN Vs. STATION MANAGER, THE INDIAN AIRLINES
|
May 10, 1999 |
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N.LALITHA KRISHNA Vs. DEEPA NAIR
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July 29, 1999 |
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N.SANDHYA RANI Vs. M.KALPANA
|
April 15, 1999 |
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NEW INDIA ASSURANCE CO.LTD. Vs. MOHD.ZIANUDDIN
|
August 12, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. P.JAYARAJ
|
March 25, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DODDA KOTESWARA RAO
|
January 19, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KODURU MADHUSUDHAN REDDY
|
February 5, 1999 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. GOPAL STARCH MILLS
|
December 17, 1999 |
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ODIN RETREADERS (P) LIMITED Vs. JANGA RAM BABU
|
August 24, 1999 |
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P.VANAJA KUMARI Vs. A.S.REDDY BASHA
|
May 12, 1999 |
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P.VANAJA KUMARI Vs. A.S.REDDY BASHA
|
April 12, 1999 |
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PCS INDUSTRIES LTD. Vs. Y.MEERA REDDY
|
August 2, 1999 |
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PILLARISETTI MADHAVA RAO Vs. AISWARYA CONSTRUCTIONS
|
February 16, 1999 |
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PRUDVI AGRO FARMING AND FINANCE COMPANY Vs. KRISHNAMURTHY SATYANARAYANA
|
February 22, 1999 |
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RADIANT CABLES LIMITED Vs. HINDUSTAN COPPER LIMITED
|
February 11, 1999 |
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RAJANI CHIT FUND PVT.LTD. Vs. B.SHANKARAIAH
|
October 20, 1999 |
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REGENCY CERAMICS LIMITED Vs. MANAGING DIRECTOR, CENTRAL WAREHOUSING CORPORATION
|
June 21, 1999 |
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S.RAMAKRISHNAM RAJU Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD.
|
March 22, 1999 |
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SECRETARY, PULICHERLA PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. B.NARASIMHA REDDY
|
March 30, 1999 |
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SENIOR ACCOUNTS OFFICER (TR), OFFICE OF GENERAL MANAGER, TELECOM. Vs. K.SRINIVASA RAO
|
October 26, 1999 |
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SHAIK MASTAN SAHEB Vs. CHAIRMAN, TOBACCO BOARD, GUNTUR
|
March 16, 1999 |
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SHIRDI TRADERS Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD.
|
February 9, 1999 |
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SOUTH INDIA SURGICAL CO.LTD. Vs. TIRUPATHI DIAGNOSTICS (P) LTD.
|
August 23, 1999 |
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SRINIVASA AUTOMOBILES PRIVATE LIMITED Vs. CH.SURYA RAO
|
November 1, 1999 |
|
STATION MASTER Vs. P.SRIDHAR
|
June 8, 1999 |
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SUDHA AGRO OIL & CHEMICAL INDUSTRIES LTD. Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 2, 1999 |
|
TELECOM DIST.MANAGER, DEPT.OF TELECOM Vs. UPPALAPATI LAKSHMINARAYANA
|
April 12, 1999 |
|
UNION OF INDIA Vs. JOGIREDDY
|
November 16, 1999 |
|
UNION OF INDIA Vs. SAMUDRALA GOVINDA RAJULU
|
June 8, 1999 |
|
UNION OF INDIA Vs. R.PURUSHOTHAM REDDY
|
August 24, 1999 |
|
UNIT TRUST OF INDIA Vs. V.CHANDRA SEKHAR
|
April 23, 1999 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAIRI RAJAIAH
|
November 25, 1999 |
|
V.MEHAR SHRAVAN KUMAR Vs. REGIONAL PASSPORT OFFICER
|
June 24, 1999 |
|
VARALA SANGAM Vs. DUBALA RAJAIAH
|
April 1, 1999 |
|
VICE CHAIRMAN, VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. P.POTHURAJU
|
January 28, 1999 |
|
VINAYAKA COTTON CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD.
|
April 15, 1999 |
|
VYSYA BANK Vs. K.R.MANJULAMMA
|
November 4, 1999 |
|
ZONAL MANAGER, LIC OF INDIA Vs. M.SUNITHA
|
April 30, 1999 |
|
ZONAL MANAGER, LIC OF INDIA Vs. M.SUNITHA
|
April 13, 1999 |
LOGIN