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A.J.YUVARAJ Vs. DEPUTY GENERAL MANAGER, SYNDICATE BANK
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December 22, 1998 |
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A.P.S.E.B.REP.BY ITS SUPERINTENDING ENGINEER Vs. K.NARAYANA MURTHY
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December 24, 1998 |
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A.P.S.E.BOARD Vs. CH.APPA RAO
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July 16, 1998 |
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AGENT, S.R.M.T.LTD. Vs. M.P.MALLIKARJUNA GOUD
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September 16, 1998 |
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ASRA INDIA Vs. GADDAM ASHOK
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September 22, 1998 |
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BANK MANAGER, SYNDICATE BANK Vs. B.RAVI BABU
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July 15, 1998 |
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BRANCH MANAGER, LIC OF INDIA Vs. M.BAYAMMA
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November 13, 1998 |
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CIRCULATION MANAGER, SPHOORTI MARKETING PVT.LTD. Vs. P.VANAJA RAO
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December 13, 1998 |
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COMPUTRONICS FINANCIAL SERVICES (I) LTD. Vs. V.SUBBARAYULU SETTY
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September 24, 1998 |
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DEEPTHI COACHING CENTRE Vs. ITTA KRISHNAIAH
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October 6, 1998 |
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DEPOT MANAGER, A.P.S.R.T.C. Vs. B.JAYAPRAKASH GUPTA
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August 4, 1998 |
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DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. TANGELLA RAJESWARI
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July 27, 1998 |
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DIVISIONAL RAILWAY MANAGER, VIJAYAWADA DIVISION Vs. B.V.RAGHAVAIAH CHOWDARY
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December 13, 1998 |
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E.LAKSHMANNA Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.
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November 25, 1998 |
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EAST INDIA TRANSPORT AGENCY Vs. M.S.C.D.ZARDA WORKS
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November 24, 1998 |
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G.S.NATARAJA CHETTY Vs. BRANCH MANAGER, ANDHRA BANK
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September 9, 1998 |
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GADE LAKSHMANA RAO Vs. MAHALAKSHMI MOTORS PVT.LTD.
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July 9, 1998 |
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GIRIDHARILAL CHAWLA Vs. CORPORATION BANK
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September 3, 1998 |
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HARINI ENTERPRISES Vs. K.MONAPPA
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December 17, 1998 |
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K.CHALAPATHI REDDY Vs. GENERAL MANAGER (E), WATER SUPPLY
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July 14, 1998 |
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K.KRISHNA Vs. G.L.SAMRAJYAM
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November 4, 1998 |
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K.RANGA RAO & DR.(MRS.) MAMATA LAKSHMANNA Vs. SAINATH OIL MILLS
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December 17, 1998 |
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K.RANGA RAO & DR.(MRS.) MAMATA LAKSHMANNA, MEMBERS Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM-I—OPPOSITE PARTY
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December 29, 1998 |
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KAPPANATI NARAYANA RAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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December 5, 1998 |
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KONETI NAGA SUBBAMMA Vs. MANDAL REVENUE OFFICER, CHAKRAYAPETA MANDAL, CUDDAPAH
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July 13, 1998 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. T.KAMALAMMA
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July 15, 1998 |
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M.VIJAYA LAKSHMI Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 23, 1998 |
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MAHAVEER INVESTMENTS Vs. PROFESSIONAL COURIERS
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October 15, 1998 |
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MANAGING DIRECTOR, A.P.COOP.HOUSING SOCIETIES FEDERATION LTD. Vs. G.SESHA CHARY
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September 1, 1998 |
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MICRONET TECHNOLOGIES Vs. VAGDEVI GRAPHICS
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August 3, 1998 |
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NATARAJ BORE-WELL SERVICES Vs. WATER DEVELOPMENT SOCIETY
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December 29, 1998 |
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NEW INDIA ASSURANCE COMPANY Vs. BATTA LAXMI
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September 4, 1998 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. A.RAJA
|
September 3, 1998 |
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NIRUP SYNCHROME LIMITED Vs. B.SUDHAKAR REDDY
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December 16, 1998 |
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NUZHAT ABDUL JALEEL Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 21, 1998 |
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PROJECT DIRECTOR, D.R.D.A. Vs. BOMMI REDDY LAKSHMI REDDY
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July 23, 1998 |
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PROPRIETOR, HOTEL MANASA Vs. A.V.SARATH CHANDRA REDDY
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July 8, 1998 |
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PULIPATI RAJA RAO Vs. DIVISIONAL ELECTRICITY ENGINEER, A.P.S.E.B.
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September 23, 1998 |
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R.V.N.S.MURTHY Vs. DESK TO DESK COURIER
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July 15, 1998 |
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RANGA KRISHNA AND COMPANY Vs. VUDARI YADAGIRI
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December 31, 1998 |
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REGISTRAR, NAGARJUNA UNIVERSITY Vs. LAKKAVAJJALA VENKATA SATYANARAYANA
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July 27, 1998 |
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SAMALKOT PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LTD. Vs. PYNNI SATYANARAYANA
|
September 19, 1998 |
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SCARE (SOCIETY FOR CONSUMER AWARENESS REDRESSAL & EDUCATION) Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
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October 7, 1998 |
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SRI SAI HOUSING ENTERPRISES Vs. G.GOPI
|
December 31, 1998 |
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SUB-POST MASTER Vs. M.V.SATYANARAYANA
|
November 10, 1998 |
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SUPERINTENDENT OF ENGINEER, OPERATION, A.P.S.E.B. Vs. R.SRINIVASULU
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December 10, 1998 |
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THE JUBILEE HILLS CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. SAMEER JAISWAL
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December 9, 1998 |
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V.CHANDRALEKHA Vs. ACCOUNTS OFFICER (T.R.), O/O, GENERAL MANAGER, TELECOM
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September 2, 1998 |
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Y.SURYANARAYANA Vs. UNION OF INDIA
|
October 27, 1998 |
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YATTAM SESHAKUMARI Vs. LIFE INSURANCE CORPORATION
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September 1, 1998 |
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