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ABHISHEK JAISWAL Vs. P.N.B. HEAD OFFICE THRU. CHAIRMAN CUM MANAGING DIRECTOR
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January 22, 2026 |
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AJAI PAL Vs. STATE OF U.P.
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April 29, 2026 |
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AJAI PRATAP SINGH Vs. ADDITIONAL COMMISSIONER FAIZABAD
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May 14, 2026 |
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AJAY SAINI Vs. STATE OF U.P.
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March 16, 2026 |
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AJAY VERMAN Vs. STATE OF U.P.
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March 12, 2026 |
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AKUL RASTOGI Vs. SHUBHANGI RASTOGI
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March 17, 2026 |
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AMAR NATH SINGH Vs. STATE OF U.P.
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April 8, 2026 |
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AMAR SINGH Vs. STATE OF U.P.
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February 24, 2026 |
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AMAR SINGH Vs. STATE
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January 20, 2026 |
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AMARJIT PAL Vs. STATE OF U.P.
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January 21, 2026 |
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AMIR @ JAMIR AHMAD Vs. STATE OF U.P.
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April 1, 2026 |
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AMIR AHMAD Vs. STATE OF U.P.
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March 10, 2026 |
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ANAMIKA Vs. STATE OF U.P.
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March 25, 2026 |
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ANAMIKA TIWARI Vs. STATE OF U.P.
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March 16, 2026 |
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ANENDRA SINGH Vs. RAM KISHAN
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February 27, 2026 |
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ANGAD YADAV Vs. STATE OF U.P.
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March 19, 2026 |
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ANIL Vs. STATE OF U.P.
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February 5, 2026 |
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ANIL TIWARI @ ANIL GANGA PRASAD TIWARI Vs. SWATANTRA PRATAP
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March 10, 2026 |
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ANJANA RANA Vs. NAVIN SINGH
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January 12, 2026 |
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ANKUR TRIPATHI @ UDDHAV @ UDBHAV Vs. STATE OF U.P.
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June 16, 2026 |
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ANSHUL RANA Vs. STATE OF U.P.
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February 20, 2026 |
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ANURODH KUMAR SHARMA Vs. NEHA SHARMA
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March 26, 2026 |
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ARCHANA AGNIHOTRI Vs. BRINDAVAN LAL SHARMA
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February 25, 2026 |
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ARJU @ VIMAL Vs. UMAKANT PARASAR
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January 30, 2026 |
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ARJUNPREET SINGH SAHNI Vs. STATE OF U.P.
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May 26, 2026 |
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ARUN KUMAR SINHA Vs. STATE OF U.P.
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May 18, 2026 |
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ARUN KUMAR YADAV Vs. STATE OF U.P.
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March 24, 2026 |
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ARUN PRATAP SINGH Vs. STATE OF U.P.
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February 17, 2026 |
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ARVIND KUMAR Vs. STATE OF U.P.
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March 10, 2026 |
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ARVIND PRAJAPATI ALIAS ARVIND KUMAR Vs. STATE OF U.P.
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May 1, 2026 |
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ASHOK KUMAR Vs. BOARD OF REVENUE UTTAR PRADESH
|
January 12, 2026 |
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ASHOK KUMAR @ DEEPAK JAIN @ RINKI Vs. STATE OF U.P.
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May 12, 2026 |
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ASHOK KUMAR SINGH Vs. STATE OF U.P.
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July 9, 2026 |
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ASHOK SINGH @ KALI SINGH Vs. STATE OF U.P.
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January 7, 2026 |
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AVNEESH KUMAR Vs. STATE OF U.P.
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January 19, 2026 |
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AVNESH KUMAR AGARWAL Vs. UNION OF INDIA
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June 3, 2026 |
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AYUSHI SINGH Vs. DHARMENDRA KUMAR
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February 17, 2026 |
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AZIM PREMJI Vs. STATE OF U.P.
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May 20, 2026 |
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BABU KHAN Vs. COMMISSIONER ADMN.LUCKNOW
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January 29, 2026 |
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BALAK RAM Vs. STATE OF U.P.
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February 6, 2026 |
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BAREILLY DEVELOPMENT AUTHORITY Vs. RAM PAL
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July 30, 2026 |
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BASHEER AHMAD Vs. STATE OF U.P.
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March 9, 2026 |
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BATTU SINGH Vs. STATE OF U.P.
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February 17, 2026 |
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BHAWANA VERMA Vs. STATE OF U.P.
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February 17, 2026 |
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BHOOLAN Vs. STATE OF U.P.
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January 16, 2026 |
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BINAY KUSHWAHA Vs. STATE OF U.P.
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March 12, 2026 |
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BRIJBASI LAL Vs. STATE OF U.P.
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April 27, 2026 |
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BRIJENDRA SINGH Vs. STATE OF U.P.
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April 9, 2026 |
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BRIJESH KUMAR Vs. STATE OF U.P.
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February 20, 2026 |
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BUDHANI DEVI Vs. STATE OF U.P.
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May 13, 2026 |
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CHAKRA BHAN Vs. STATE
|
January 9, 2026 |
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CHANDRA PRAKASH SINGH Vs. STATE OF U.P.
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January 27, 2026 |
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CHANDRA SHEKHAR NISHAD Vs. UNION OF INDIA
|
June 22, 2026 |
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CHHAJJU RAM Vs. BABU SINGH
|
August 12, 2026 |
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CHHOTE KACHHI Vs. STATE OF U.P.
|
March 30, 2026 |
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CHIEF ENGINEER (RAM GANGA), IRRIGATION AND WATER RESOURCES DEPARTMENT Vs. S.S. CONSTRUCTION COMPANY
|
June 5, 2026 |
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CHUNNU LAL Vs. STATE OF U.P.
|
July 15, 2026 |
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COMMISSIONER OF CUSTOMS Vs. SARAD CHAND AGRAHARI
|
January 16, 2026 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
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February 2, 2026 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
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February 24, 2026 |
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COMMITTEE OF MANAGEMENT JANTA JANARDAN SHIKSHA SADAN INTER COLLEGE TILAON Vs. STATE OF U.P.
|
April 10, 2026 |
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COMMITTEE OF MANAGEMENT, NAWAB SINGH CHAUHAN GRAMODAYA INTER COLLEGE Vs. STATE OF U.P.
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February 27, 2026 |
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D.B.UPADHYAYA Vs. D.D.C.
|
April 2, 2026 |
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DALBIR Vs. BOARD OF REVENUE PRAYAGRAJ
|
March 16, 2026 |
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DAMINI Vs. STATE OF U. P
|
April 9, 2026 |
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DAYANAND Vs. MOHAN
|
February 25, 2026 |
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DEEPAK KUMAR Vs. STATE OF U.P.
|
August 24, 2026 |
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DEOGULAM Vs. STATE
|
July 22, 2026 |
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DEVI DAYAL Vs. NAGAR MAHAPALIKA KANPUR
|
February 25, 2026 |
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DHARAMVEER SINGH Vs. STATE OF U.P.
|
March 17, 2026 |
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DILEEP @ DILEEP PANDEY Vs. STATE OF U.P.
|
April 1, 2026 |
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DINESH Vs. STATE OF U.P.
|
February 10, 2026 |
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DINESH KUMAR AGARWAL Vs. STATE OF U.P.
|
January 21, 2026 |
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DINESH KUMAR DWIVEDI Vs. STATE OF U.P.
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March 19, 2026 |
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DINESH KUMAR SHARMA Vs. STATE OF U.P.
|
March 19, 2026 |
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DINESH TIWARI Vs. STATE OF U.P.
|
June 12, 2026 |
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EMP NO. 50408115448 PRAHALAD Vs. UNION OF INDIA THRU. SECY. MINISTRY OF RAILWAY NEW DELHI
|
January 5, 2026 |
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GARIMA DUBEY Vs. SAURABH ANAND DUBEY
|
April 21, 2026 |
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GARIMA SINGH Vs. STATE OF UTTAR PRADESH
|
January 22, 2026 |
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GAYATRI NANJUNDAPPA ALIAS DR. GAYATRI SINGH Vs. STATE OF U.P.
|
February 19, 2026 |
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GEETA RANI Vs. MAYA DEVI
|
March 16, 2026 |
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GENEBIO HEALTHCARE PVT. LTD. Vs. PARADIGM ENTERPRISES
|
January 21, 2026 |
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GOPAL PRASAD SHARMA Vs. STATE OF U.P.
|
February 11, 2026 |
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GURBAKHSH SINGH Vs. STATE OF UTTAR PRADESH
|
January 9, 2026 |
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H.D.F.C. ERGO GENERAL INSURANCE CO. LTD. Vs. RAM SAWARI
|
March 12, 2026 |
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HARPAL Vs. STATE OF U.P.
|
January 8, 2026 |
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HIMANK SINGH ALIAS VINAY Vs. STATE OF U.P.
|
March 10, 2026 |
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HINDUJA HOUSING FINANCE LTD. Vs. STATE OF U.P.
|
January 12, 2026 |
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HIRDESH BIHARI YADAV Vs. STATE OF U.P.
|
March 24, 2026 |
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HUDA KHANAM Vs. STATE OF U.P.
|
May 12, 2026 |
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IDRISH AKHTAR Vs. STATE OF U.P.
|
January 8, 2026 |
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IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. SHRADDHA KUMARI
|
January 5, 2026 |
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INDU TANDON Vs. STATE OF U.P.
|
April 2, 2026 |
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IRFAN Vs. STATE OF U.P.
|
March 18, 2026 |
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IRFAN AHMAD Vs. STATE OF U.P.
|
January 9, 2026 |
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ISLAM Vs. STATE OF U.P.
|
January 20, 2026 |
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J.M. PHARMA A PROPRIETORSHIP FIRM Vs. PRINCIPAL SECRETARY, DEPARTMENT OF MEDICAL HEALTH
|
February 24, 2026 |
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JAG PRASAD Vs. ADDITIONAL COMMISSIONER
|
February 20, 2026 |
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JAG PRASAD YADAV @ JAGGU Vs. STATE OF U.P.
|
May 27, 2026 |
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JAGANNATH Vs. STATE OF U.P.
|
January 28, 2026 |
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JAVED KHAN Vs. STATE OF U.P.
|
January 20, 2026 |
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JEERA DEVI Vs. ADDITIONAL DISTRICT
|
January 19, 2026 |
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JEETU SHARMA Vs. STATE OF U.P.
|
March 9, 2026 |
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JENENDRA KUMAR Vs. STATE OF U.P.
|
February 11, 2026 |
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JITENDRA KUMAR Vs. STATE OF U.P.
|
January 29, 2026 |
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KAMALESH AGNIHOTRI Vs. STATE OF U.P.
|
February 9, 2026 |
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KAMLA VERM Vs. AADDL. DISTT. JUDGE-XII, LKO
|
January 5, 2026 |
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KAPIL SOM Vs. STATE OF U.P.
|
May 26, 2026 |
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KASHMIRI Vs. U.P.S.R.T.C.
|
January 13, 2026 |
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KHALSA MEDICAL STORE Vs. RESERVE BANK OF INDIA
|
January 19, 2026 |
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KIRODHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 20, 2026 |
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KIRTI VERMA Vs. STATE OF U.P.
|
February 26, 2026 |
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KISHAN LAL Vs. STATE OF U.P.
|
February 26, 2026 |
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KISHORI LAL Vs. STATE OF U.P.
|
February 27, 2026 |
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KM. LAKSHMI Vs. STATE OF U.P.
|
March 17, 2026 |
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KOMAL LAKHANI Vs. STATE OF U.P.
|
April 20, 2026 |
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KRISHNA KANT Vs. STATE OF UTTAR PRADESH
|
January 6, 2026 |
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KRISHNA MURARI SHARMA Vs. STATE OF U.P.
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January 20, 2026 |
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KULDEEP VERMA Vs. STATE OF U. P.
|
January 13, 2026 |
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KUMARI JANKI Vs. STATE OF U.P.
|
February 5, 2026 |
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KUNTESH Vs. STATE OF U.P.
|
June 3, 2026 |
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LAKHAN Vs. STATE OF U.P.
|
February 18, 2026 |
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LAKHMI Vs. STATE OF U.P.
|
March 18, 2026 |
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LALSA DEVI Vs. STATE OF U.P.
|
March 12, 2026 |
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LATAFAT Vs. STATE OF U.P.
|
February 27, 2026 |
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LOKENDRA SINGH Vs. STATE OF U.P.
|
June 18, 2026 |
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M/S TRIVENI ADHESIVE AND TAPES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 14, 2026 |
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M/S. MUKESH & ASSOCIATES Vs. MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY
|
May 8, 2026 |
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M/S. R.S. CONTRACTORS AND ENGINEERS Vs. DEBTS RECOVERY TRIBUNAL
|
June 4, 2026 |
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M/S. YASHIKA ENTERPRISES Vs. STATE OF U.P.
|
March 31, 2026 |
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MADHU SINGH Vs. STATE OF U.P.
|
May 6, 2026 |
|
MADHUR MISHRA Vs. STATE OF U.P.
|
January 20, 2026 |
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MAGGHU RAM Vs. STATE OF U.P.
|
March 9, 2026 |
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MAHADEV RAIDAS Vs. STATE OF U.P.
|
March 25, 2026 |
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MAHALAXMI SELF HELP GROUP Vs. STATE OF UTTAR PRADESH
|
March 28, 2026 |
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MAHARAJ SINGH Vs. STATE
|
April 2, 2026 |
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MAHESH ALIAS MUNNA YADAV Vs. STATE OF U.P.
|
March 18, 2026 |
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MAKSUDAN GOND Vs. STATE OF U.P.
|
January 19, 2026 |
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MALA DEVI Vs. STATE OF U.P.
|
March 20, 2026 |
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MANISH MISHRA Vs. STATE OF U.P.
|
February 11, 2026 |
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MANOJ KUMAR GAUTAM Vs. STATE OF U.P.
|
January 13, 2026 |
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MANOJ KUMAR, PROPRIETOR OF M/S SAI TRADERS Vs. STATE OF U.P.
|
May 19, 2026 |
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MANU VIG Vs. AMANPREET SINGH
|
March 17, 2026 |
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MANVENDRA SINGH YADAV Vs. STATE OF U.P.
|
July 21, 2026 |
|
MARION BIOTECH PVT. LTD. Vs. UNION OF INDIA
|
January 14, 2026 |
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MOHAMMAD MUSHFIK Vs. STATE OF UTTAR PRADESH
|
April 3, 2026 |
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MOHAMMAD SHAMSHAD Vs. STATE OF U.P.
|
July 17, 2026 |
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MOHD. TAHIR Vs. STATE OF U.P.
|
April 2, 2026 |
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MOHD. YAQOOB Vs. DISTRICT REGISTRAR/A.D.M. FANDR BAHRAICH
|
March 10, 2026 |
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MONIKA Vs. STATE OF U.P.
|
January 5, 2026 |
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MOTI Vs. STATE OF U.P.
|
January 20, 2026 |
|
MS. X VICTIM OF CASE CRIME NO. 0305 / 2025 P.S. Vs. STATE OF U.P.
|
June 29, 2026 |
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MUGGA DEVI Vs. MAKKHAN SINGH
|
January 12, 2026 |
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MUNENDRA PRATAP SINGH Vs. STATE OF U.P.
|
January 12, 2026 |
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MUSAFIR YADAV Vs. INDU DEVI
|
March 12, 2026 |
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MUSHTAQ AHMAD Vs. STATE OF U.P.
|
February 27, 2026 |
|
NAFEES @ SONU Vs. STATE OF U.P.
|
August 18, 2026 |
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NAGAR NIGAM GHAZIABAD Vs. INDRA MOHAN SACHDEV
|
February 24, 2026 |
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NAGENDRA KUMAR YAQDAV Vs. STATE OFU.P.
|
July 28, 2026 |
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NAND KISHORE SINGHAL Vs. STATE OF U.P.
|
May 25, 2026 |
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NANNU SINGH Vs. STATE OF U.P.
|
January 20, 2026 |
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NARENDRA PAL SINGH Vs. STATE OF U.P.
|
February 20, 2026 |
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NARESH CHAUDHARY Vs. STATE OF U.P.
|
January 13, 2026 |
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NEELAM Vs. STATE OF UTTAR PRADESH
|
January 12, 2026 |
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NEETESH KUMAR PAL Vs. RAMENDREE PAL
|
January 9, 2026 |
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NEHA JAYKISHORE MEHROLIA Vs. RAHUL SISODIA
|
March 12, 2026 |
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NEKPAL Vs. STATE OF U.P.
|
June 11, 2026 |
|
NEW INDIA ASSURANCE COMPANY Vs. BABITA
|
January 6, 2026 |
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NIRMAL KUMAR Vs. STATE OF U.P.
|
April 3, 2026 |
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NITESH RASTOGI Vs. STATE OF U.P.
|
February 5, 2026 |
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NIVAS ALI Vs. STATE OF U.P.
|
May 7, 2026 |
|
NOORI Vs. STATE OF U.P.
|
February 23, 2026 |
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OM PRAKASH Vs. STATE OF U.P.
|
January 16, 2026 |
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OM PRAKASH GUPTA Vs. RADHEY SHYAM GUPTA
|
January 13, 2026 |
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OMKAR MISRA Vs. STATE OF U.P.
|
February 24, 2026 |
|
OMKAR NATH Vs. STATE
|
March 10, 2026 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMCHANDRAPAL SINGH
|
February 3, 2026 |
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PAMPU Vs. STATE OF U.P.
|
July 16, 2026 |
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PANKAJ VERMA Vs. STATE OF U.P.
|
June 24, 2026 |
|
PAPPU Vs. U.P. STATE ELECTRICITY BOARD
|
April 15, 2026 |
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PRABHU SINGH Vs. UNION OF INDIA
|
August 13, 2026 |
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PRADEEP KORI Vs. STATE OF U.P.
|
March 25, 2026 |
|
PRADEEP KUMAR Vs. STATE OF U.P.
|
February 12, 2026 |
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PRAVEEN KUMAR SINGH Vs. STATE OF U.P.
|
February 17, 2026 |
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PREETI JAISWAL Vs. STATE OF UTTAR PRADESH
|
April 3, 2026 |
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PREM CHANDRA SONI Vs. STATE OF U.P.
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January 7, 2026 |
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PREM SINGH Vs. STATE OF U.P.
|
March 24, 2026 |
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PREMA DEVI Vs. STATE OF U.P.
|
February 20, 2026 |
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PRIYANSHU RAI MINOR Vs. STATE OF U.P.
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March 26, 2026 |
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PUNEET Vs. STATE OF U.P.
|
February 26, 2026 |
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PUNITA DEVI Vs. STATE OF U.P.
|
February 19, 2026 |
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PYARE LAL PANDEY Vs. STATE OF U.P.
|
February 25, 2026 |
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RADHEY LAL GUPTA Vs. SHYAM SUNDER GUPTA
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February 17, 2026 |
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RAEES Vs. STATE OF U.P.
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February 16, 2026 |
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RAFIQ Vs. STATE OF U.P.
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June 15, 2026 |
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RAIYYAN Vs. STATE OF U.P.
|
March 31, 2026 |
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RAJ KUMAR VERMA Vs. STATE OF U.P.
|
March 25, 2026 |
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RAJ NARAIN Vs. STATE OF U.P.
|
April 20, 2026 |
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RAJEEV KUMAR Vs. STATE OF U.P.
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February 23, 2026 |
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RAJENDRA Vs. STATE OF U.P.
|
February 13, 2026 |
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RAJENDRA Vs. STATE OF U.P.
|
January 9, 2026 |
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RAJENDRA KUMAR YADAV Vs. STATE OF U.P.
|
March 18, 2026 |
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RAJESH KUKREJA Vs. STATE OF U.P.
|
January 28, 2026 |
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RAJESH KUMAR Vs. RAKESH KUMAR SHARMA
|
March 25, 2026 |
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RAJIV GUPTA COMPLAINT CASE Vs. STATE OF U.P
|
March 11, 2026 |
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RAJJAN Vs. STATE OF U.P.
|
March 18, 2026 |
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RAJVIR Vs. STATE OF U.P.
|
July 10, 2026 |
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RAKESH Vs. STATE OF U.P.
|
January 13, 2026 |
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RAKESH KUMAR Vs. STATE OF U.P.
|
February 4, 2026 |
|
RAKSHA PAL Vs. STATE
|
February 23, 2026 |
|
RAM BABU Vs. STATE
|
April 3, 2026 |
|
RAM GOPAL Vs. STATE OF U.P.
|
March 12, 2026 |
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RAM HIRDAY Vs. STATE OF U.P.
|
February 26, 2026 |
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RAM JATAN Vs. STATE OF U.P.
|
July 28, 2026 |
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RAM KUMAR Vs. STATE OF U.P.
|
February 23, 2026 |
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RAM NAGINA YADAV Vs. STATE OF U.P.
|
June 9, 2026 |
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RAM NAYAK SINGH Vs. ASHOK KUMAR
|
March 23, 2026 |
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RAM PHERAN Vs. STATE OF U.P.
|
February 16, 2026 |
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RAM PRATAP SINGH Vs. STATE OF U.P.
|
February 16, 2026 |
|
RAM SAGAR @ VIKRAM KOL Vs. STATE
|
April 3, 2026 |
|
RAM SARAN Vs. STATE
|
April 3, 2026 |
|
RAM SEWAK Vs. STATE
|
January 20, 2026 |
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RAMCHANDRA Vs. STATE OF U.P.
|
February 26, 2026 |
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RAMDEV Vs. STATE OF U.P.
|
March 30, 2026 |
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RAMESH CHANDRA SINGH Vs. STATE OF U.P.
|
January 20, 2026 |
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RAMESHWAR SINGH Vs. STATE
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March 19, 2026 |
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RAMPHAL Vs. STATE OF U.P.
|
February 3, 2026 |
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RAMVIJAY Vs. STATE OF U.P
|
March 17, 2026 |
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RAMVILASH Vs. STATE OF U.P.
|
February 16, 2026 |
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RANJEET SINGH Vs. NEETU SINGH
|
April 23, 2026 |
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RANVIR SINGH Vs. STATE OF U.P.
|
April 30, 2026 |
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RAVI JOEL TUDU Vs. STATE OF U.P.
|
February 6, 2026 |
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RAVI PRAKASH SHARMA Vs. STATE OF U.P.
|
February 13, 2026 |
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REENA Vs. STATE OF U.P.
|
January 6, 2026 |
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REENA DEVI Vs. STATE OF U.P.
|
April 1, 2026 |
|
REENA DEVI PATEL Vs. STATE OF U.P.
|
June 19, 2026 |
|
REKHA DEVI Vs. U.O.I.
|
January 19, 2026 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. PUJA AGRAHARI
|
January 9, 2026 |
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SABHAJEET YADAV Vs. STATE OF U.P.
|
February 25, 2026 |
|
SACHIN Vs. STATE OF U.P.
|
February 25, 2026 |
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SACHIN KUMAR Vs. UNION OF INDIA
|
April 15, 2026 |
|
SACHIN KUMAR Vs. SMT NIDHI DOHRE
|
February 10, 2026 |
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SADANAND SAROJ Vs. STATE OF U.P
|
February 2, 2026 |
|
SAHAB DAS OBJECTION FILED Vs. ADDITIONAL COMMISSIONERJUDICIAL LUCKNOW DIVISION
|
March 12, 2026 |
|
SANDEEP JAISWAL Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
|
May 1, 2026 |
|
SANGAM LAL Vs. NEW INDIA ASSURANCE CO.
|
January 8, 2026 |
|
SANJAY @ SANJAY KASHYAP Vs. STATE OF U.P.
|
May 20, 2026 |
|
SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCE Vs. TRISHUL ENTERPRISES
|
February 18, 2026 |
|
SANJAY SINGH Vs. STATE OF U.P.
|
April 30, 2026 |
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SANJAY WAHI Vs. STATE OF U. P.
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January 13, 2026 |
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SANJAY YADAV Vs. STATE OF U.P.
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January 8, 2026 |
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SANT RAM Vs. STATE OF U.P.
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August 17, 2026 |
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SANTOSH Vs. STATE OF U.P.
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February 4, 2026 |
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SANTOSH KUMAR PAANDEY Vs. STATE OF U.P.
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February 17, 2026 |
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SANTOSH KUMAR SINGH Vs. STATE OF U.P.
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June 10, 2026 |
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SAPNA ALIAS SAPNA CHOUDHARY Vs. STATE OF U.P.
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January 7, 2026 |
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SARITA DEVI Vs. UNION OF INDIA
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February 27, 2026 |
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SEEMA Vs. STATE OF U.P.
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February 26, 2026 |
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SHADAB Vs. STATE OF U.P.
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January 5, 2026 |
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SHAFIQUR RAHMAN Vs. STATE OF U.P.
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June 30, 2026 |
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SHAFIULLAH KHAN Vs. STATE OF U.P.
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January 8, 2026 |
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SHAGUFTA KHATOON Vs. STATE OF U.P.
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June 19, 2026 |
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SHAILENDRA Vs. STATE
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January 8, 2026 |
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SHAILENDRA JAIN Vs. STATE OF U.P.
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April 8, 2026 |
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SHAKEEL AHMAD Vs. STATE OF U.P.
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February 13, 2026 |
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SHIV PRATAP @ JOKHU Vs. STATE OF U.P.
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February 13, 2026 |
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SHIV PUJAN VERMA Vs. STATE OF U.P.
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February 13, 2026 |
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SHIV SAGAR CHAUBEY Vs. STATE OF U.P.
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February 25, 2026 |
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SHIV SHANKAR Vs. HARENDRA SINGH
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April 3, 2026 |
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SHIVA KANT DUBEY Vs. STATE OF U.P.
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March 13, 2026 |
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SHIVAM CHAURASIYA Vs. STATE OF U.P.
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February 10, 2026 |
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SHIVAM TRADERS AND HIRE PURCHASE PVT. LTD. Vs. MADHUSUDAN VEHICLES PVT. LTD.
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March 31, 2026 |
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SHIVDHARI Vs. STATE OF UTTAR PRADESH
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January 9, 2026 |
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SHREEMAN NARAYAN DIXIT Vs. STATE OF U.P.
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January 9, 2026 |
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SHUBHRA TIWARI Vs. STATE OF U.P.
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April 10, 2026 |
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SHYAM MOHAN Vs. STATE OF U.P.
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January 19, 2026 |
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SMT GEETA SINGHAL Vs. STATE OF U.P.
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May 29, 2026 |
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SMT JULI BEGUM Vs. STATE OF U.P.
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July 6, 2026 |
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SMT. DOLI Vs. SHAKUNTLA DEVI
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March 23, 2026 |
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SNEHA SINGH Vs. STATE OF U.P.
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February 25, 2026 |
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SONI Vs. STATE OF U.P.
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January 5, 2026 |
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SONU Vs. STATE OF U.P.
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February 13, 2026 |
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SONU DEVI Vs. STATE OF U.P.
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February 23, 2026 |
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SRI NIWAS YADAV ALIAS GULLU Vs. SUPERINTENDANT, DISTRICT JAIL
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June 8, 2026 |
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SRI PAL Vs. STATE OF U.P.
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January 7, 2026 |
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ST. JOHNS GIRLS JUNIOR HIGH SCHOOL Vs. STATE OF U.P.
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April 3, 2026 |
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STATE OF U.P. Vs. RAMESH KUMAR SINGH
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January 5, 2026 |
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STATE OF U.P. Vs. SAKSHI
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February 20, 2026 |
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STATE OF U.P. Vs. SUBHASH
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January 9, 2026 |
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STATE OF U.P. Vs. SAKHAWAT ULLAH KHAN
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February 4, 2026 |
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STATE OF U.P. Vs. FAJJAN
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January 6, 2026 |
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STATE OF U.P. Vs. ADDL.COMMISSIONER
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February 27, 2026 |
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SUAIB KHAN Vs. STATE OF U.P.
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March 18, 2026 |
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SUDAMA SHARMA Vs. STATE OF U.P.
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February 3, 2026 |
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SUDESH GARG Vs. KUSHAGRA GARG
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April 3, 2026 |
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SUGHAR SINGH Vs. STATE OF U.P.
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February 12, 2026 |
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SUJEET Vs. STATE OF U.P.
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February 9, 2026 |
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SUMAN VERMA Vs. STATE OF U.P.
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January 8, 2026 |
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SUNBEAM SCHOOL Vs. STATE OF U.P.
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July 3, 2026 |
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SUNIL KUMAR MEHROTRA Vs. CENTRAL BOARD OF TRUSTEE E.P.F.O. MINISTRY OF LABOUR
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May 8, 2026 |
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SUNITA GUPTA Vs. PREM GUPTA
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April 16, 2026 |
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SURAJPAL Vs. STATE OF UP
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February 27, 2026 |
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SURENDRA DUTT KAUSHIK Vs. STATE OF U.P.
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February 24, 2026 |
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SURENDRA PAL SINGH Vs. STATE OF U.P.
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July 8, 2026 |
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SURESH Vs. STATE OF U.P.
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March 18, 2026 |
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SUSHIL KUMAR PRAJAPATI Vs. UNION OF INDIA
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May 5, 2026 |
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SUSHIL KUMAR SINHA Vs. STATE OF U.P.
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February 4, 2026 |
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T.T. LTD. Vs. STATE OF U.P.
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January 28, 2026 |
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TEJ BIR Vs. STATE OF U.P.
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April 2, 2026 |
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TEJ PAL Vs. STATE OF U.P.
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June 2, 2026 |
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TEJVEER Vs. STATE OF U.P.
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February 11, 2026 |
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TEJVEER Vs. STATE OF U.P.
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January 20, 2026 |
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TILAK Vs. STATE OF U.P.
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March 11, 2026 |
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U.P. STATE POWER CORPORATION Vs. SABEENA BEGUM
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March 18, 2026 |
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U.P.S.R.T.C. Vs. RAJESHWARI DEVI
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January 8, 2026 |
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UDIT SHUKLA Vs. STATE OF U.P.
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June 25, 2026 |
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UMA RAWAT @ MRS. UMA PREM CHANDRA RAWAT Vs. KANHAIYA LAL RAWAT
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January 7, 2026 |
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UMANG RASTOGI Vs. STATE OF U.P.
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January 22, 2026 |
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UMME FARVA Vs. STATE OF U.P.
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January 14, 2026 |
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UNITED INDIA INSURANCE COM. LTD. Vs. HARPAL SINGH
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January 9, 2026 |
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USHA Vs. KALUA RAM
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February 23, 2026 |
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VAISHNAVI MISHRA Vs. STATE OF U. P
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April 9, 2026 |
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VANSH NIGAM Vs. WORKMENS COMPENSATION COMMISSIONER
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February 27, 2026 |
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VARSHA Vs. STATE OF UTTAR PRADESH
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January 20, 2026 |
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VEENA SINGH Vs. UNION OF INDIA
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January 19, 2026 |
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VEERESH CHANDRA MISHRA Vs. STATE OF U.P.
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March 25, 2026 |
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VERTEL DIGITAL PVT. LTD. Vs. STATE OF U.P.
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March 25, 2026 |
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VIDIT KUMAR Vs. MANAGING DIRECTOR-CANARA BANK
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February 18, 2026 |
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VIJAI KUMAR YADAV Vs. STATE OF U.P.
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April 13, 2026 |
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VIJAI NAI Vs. STATE OF U.P.
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May 4, 2026 |
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VIJAY GOYAL Vs. STATE OF U.P.
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July 7, 2026 |
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VIJAY KUMAR Vs. STATE OF U.P.
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July 20, 2026 |
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VINEETA Vs. DR.VED PRAKASH
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January 19, 2026 |
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VINOD Vs. STATE OF U.P.
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April 2, 2026 |
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VINOD KUMAR SETHI Vs. UCO BANK
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April 23, 2026 |
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VIPIN KUMAR Vs. STATE OF U.P.
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February 23, 2026 |
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VISHAL KUMAR SAROJ Vs. STATE OF U.P.
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January 28, 2026 |
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VISHAL SINGH Vs. LEARNED COMMISSIONER, DEVI PATAN MANDAL,GONDA,U.P.
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January 16, 2026 |
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WIZITEC PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
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January 12, 2026 |
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YOGESH KUMAR Vs. SMT. RENU
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February 20, 2026 |
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ZUBAIR AHMAD Vs. STATE OF U.P.
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April 24, 2026 |
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