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RAKHI @ REKHA Vs. STATE OF U.P.
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March 13, 2025 |
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AAGHAZ KHAN Vs. STATE OF U.P.
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January 24, 2025 |
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AAYUSH SRIVASTAVA Vs. STATE OF UTTAR PRADESH
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May 20, 2025 |
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ABBAS Vs. STATE OF U.P
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January 27, 2025 |
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ABBAS ANSARI Vs. STATE OF U.P.
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August 20, 2025 |
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ABDUL RAQIB Vs. STATE OF U. P.
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May 30, 2025 |
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ABDUL RASHID Vs. STATE OF U.P.
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January 10, 2025 |
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ABHAY PRATAP SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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ABHIMANYU PRASAD OJHA Vs. STATE OF U.P.
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April 16, 2025 |
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ABHISHEK VERMA Vs. STATE OF U.P.
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January 17, 2025 |
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ADEEL AHMAD KHAN Vs. STATE OF U.P.
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March 7, 2025 |
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ADITYA MURTI Vs. CENTRAL BUREAU OF INVESTIGATION
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May 1, 2025 |
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ADITYA UPADHYAY Vs. STATE OF U.P.
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April 3, 2025 |
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AGYA RAM Vs. JOINT DIRECTOR OF CONSOLIDATION
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March 3, 2025 |
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AJAY KUMAR SINGHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 18, 2025 |
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AJAY KUMAR YADAV Vs. STATE OF U.P.
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January 7, 2025 |
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AJAY MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 7, 2025 |
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AJAY PRADHAN Vs. COMMITTEE OF MANAGEMENT, STATE BANK OF INDIA
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January 3, 2025 |
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AJAY SAHANI Vs. STATE OF U. P.
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February 11, 2025 |
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AJEET KUMAR SINGH Vs. STATE OF U.P.
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October 27, 2025 |
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AJIT SINGH Vs. STATE OF U. P.
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April 30, 2025 |
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AJIT SINGH YADAV Vs. NEELAM YADAV
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January 24, 2025 |
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AKANSH CHOUDHARY Vs. UNION OF INDIA
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July 29, 2025 |
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AKASH Vs. STATE OF U.P.
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March 17, 2025 |
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AKASH Vs. STATE OF UP
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February 10, 2025 |
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AKASH MAHAJAN Vs. STATE OF U. P.
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March 26, 2025 |
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AKBAR Vs. ADD. COMMISSIONER JUDICIAL
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July 7, 2025 |
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AKHILESH KUMAR MISHRA Vs. STATE OF U.P.
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October 14, 2025 |
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AKHLAQUE AHMAD Vs. STATE OF U.P.
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January 2, 2025 |
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AL HAQ FOODS PVT. LTD. Vs. STATE OF U.P.
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February 13, 2025 |
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ALLAHABAD DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE
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March 27, 2025 |
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ALOK KUMAR SHUKLA Vs. STATE OF U. P.
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March 21, 2025 |
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ALPHA DIAGNOSTIC CENTER Vs. STATE
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May 23, 2025 |
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AMARJEET PANDEY Vs. STATE OF U. P.
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April 3, 2025 |
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AMBEY KUMAR SINGH Vs. STATE OF U.P.
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January 31, 2025 |
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AMBIKA PRASAD Vs. SHYAM BIHARI
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May 2, 2025 |
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AMIT KUMAR Vs. STATE OF U.P.
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January 2, 2025 |
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AMIT KUMAR DUBEY Vs. STATE OF U. P.
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April 29, 2025 |
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AMRIT LAL Vs. KAMAL KANT AWASTHI
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September 19, 2025 |
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ANAND PRAKASH TRIPATHI Vs. STATE OF U.P.
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July 10, 2025 |
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ANAND SINGH ASWAL Vs. UNION OF INDIA
|
June 6, 2025 |
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ANANDESHWAR AGRO FOODS PRIVATE LTD Vs. STATE OF U. P.
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March 26, 2025 |
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ANEES AHMAD Vs. STATE OF U P
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April 3, 2025 |
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ANGAD SONI Vs. ARPITA YADAV
|
May 29, 2025 |
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ANIL Vs. STATE OF UP
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August 6, 2025 |
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ANIL KUMAR JAISWAL Vs. UNION BANK OF INDIA
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May 6, 2025 |
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ANJU SRIVASTAVA Vs. U. P. STATE AGRO INDUSTRIAL CORPORATION LTD.
|
January 10, 2025 |
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ANKIT SAHA Vs. STATE OF U.P.
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December 3, 2025 |
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ANKIT SUMAN Vs. STATE OF U.P.
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August 7, 2025 |
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ANKUR Vs. STATE OF U. P.
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March 21, 2025 |
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ANNU Vs. STATE OF U. P.
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May 26, 2025 |
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ANNU KHATIK Vs. STATE OF U.P.
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January 22, 2025 |
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ANSHU KUSHWAHA Vs. STATE OF U.P.
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June 19, 2025 |
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ANTRAM GOYAL Vs. POWER GRID NEEMRANA BAREILLY TRANSMISSION LIMITED
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May 23, 2025 |
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ANUBHAV JAIN Vs. UNION OF INDIA
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July 14, 2025 |
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ANUJ TYAGI Vs. DISTRICT ELECTION OFFICER
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April 15, 2025 |
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ANUP SINGH Vs. JYOTI CHANDRABHAN SINGH
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January 17, 2025 |
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ANURAG PANDEY Vs. STATE OF U.P.
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July 31, 2025 |
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ANWAR DHEBAR Vs. STATE OF U.P.
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May 30, 2025 |
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APRESH GARG Vs. UNION OF INDIA
|
July 7, 2025 |
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ARCHANA Vs. STATE OF U.P.
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January 3, 2025 |
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ARCHANA SAHU Vs. STATE OF U.P.
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July 4, 2025 |
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ARCHANA SINGH Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY KHAND
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January 15, 2025 |
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ARCHANA TYAGI Vs. YADURAJ NARAIN
|
September 4, 2025 |
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ARJUN Vs. STATE OF U. P.
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May 16, 2025 |
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ARPAN SAXENA Vs. STATE OF U. P.
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March 26, 2025 |
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ARPIT GARG Vs. EKTA GUPTA
|
September 24, 2025 |
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ARUN @ PAVAN SHIVHARE Vs. STATE OF U.P.
|
February 18, 2025 |
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ARUN KUMAR PATHAK Vs. STATE OF U. P.
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February 25, 2025 |
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ARUN KUMAR YADAV Vs. STATE OF U. P.
|
January 7, 2025 |
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ARVIND KUMAR SINGH Vs. LOK AYUKTA UTTAR PARADESH
|
March 6, 2025 |
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ARYAMAN CHOPRA Vs. STATE OF U.P.
|
June 5, 2025 |
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ASHA DEVI Vs. STATE OF U. P.
|
February 25, 2025 |
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ASHA SHARMA Vs. LATA KHANNA
|
April 29, 2025 |
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ASHOK GANDHI Vs. STATE OF U. P.
|
March 4, 2025 |
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ASHOK KUMAR Vs. STATE OF U.P.
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September 12, 2025 |
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ASHOK KUMAR VERMA Vs. STATE OF U.P.
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March 20, 2025 |
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ASHRAF Vs. STATE OF U. P.
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April 10, 2025 |
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ASIYA BEGUM Vs. INAM KHAN
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September 26, 2025 |
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ASLAM KHAN MALIK Vs. STATE OF U. P.
|
March 21, 2025 |
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ASM TRAXIM PVT. LTD. Vs. UNION OF INDIA
|
July 7, 2025 |
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ATEEQUL RAHMAN Vs. STATE OF U.P.
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December 24, 2025 |
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ATTAR SINGH Vs. STATE OF U.P.
|
May 16, 2025 |
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AVESH Vs. U. P. AVAS EVAM VIKAS PARISHAD
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April 29, 2025 |
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AZHAR ANIS USMANI Vs. STATE OF U.P.
|
March 21, 2025 |
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BABLOO Vs. STATE OF U.P.
|
April 1, 2025 |
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BABLOO Vs. STATE OF U.P.
|
January 9, 2025 |
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BACCHI DEVI Vs. STATE OF U.P
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August 12, 2025 |
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BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. SHRADHA PADMAJA AWASTHI
|
February 28, 2025 |
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BALA SHANKAR Vs. STATE OF U.P.
|
August 13, 2025 |
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BALARAM CHARI DUBEY Vs. STATE OF U. P.
|
May 29, 2025 |
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BALDHIR Vs. STATE OF U.P.
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March 4, 2025 |
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BANARAS HINDU UNIVERSITY VARANASI Vs. BHAKTIPUTRA ROHTAM
|
April 10, 2025 |
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BANDANA Vs. STATE OF U.P.
|
May 6, 2025 |
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BANNA LAL Vs. STATE OF U. P.
|
May 1, 2025 |
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BARQUAT ALI THEKEDAR@ FAQIR MOHD Vs. STATE OF U.P.
|
September 10, 2025 |
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BAWUA GUPTA Vs. STATE OF U.P.
|
April 11, 2025 |
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BHAGWAN DEVI Vs. STATE OF U.P.
|
August 27, 2025 |
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BHAGWAN SHRIKRISHNA VIRAJMAN AT KATRA KESHAV DEV KHEWAT Vs. U.P. SUNNI CENTRAL WAQF BOARD
|
March 5, 2025 |
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BHAGWATI SHARANA DWIVEDI Vs. STATE OF U.P.
|
February 19, 2025 |
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BHAMAR SINGH Vs. STATE OF U.P.
|
August 12, 2025 |
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BHARAT ENTERPRISES Vs. STATE OF U.P.
|
March 10, 2025 |
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BHOLA ALIAS IQBAL Vs. STATE OF U.P.
|
August 11, 2025 |
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BIRJESH AGGARWAL Vs. STATE OF U.P.
|
February 20, 2025 |
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BOBY Vs. STATE OF U.P.
|
March 20, 2025 |
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BRAHAM SINGH Vs. STATE OF U.P.
|
September 9, 2025 |
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BRIJ BHUSHAN SHARAN SINGH Vs. STATE OF U.P.
|
February 24, 2025 |
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BUDANI PASI Vs. STATE OF U.P.
|
July 25, 2025 |
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CHAIRMAN BARODA UP GRAMIN BANK Vs. U.O.I
|
March 5, 2025 |
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CHANCHAL SONKAR Vs. STATE BANK OF INDIA
|
April 2, 2025 |
|
CHANDAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 27, 2025 |
|
CHANDAR Vs. STATE OF U.P.
|
November 20, 2025 |
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CHANDRADHAR GAUR Vs. STATE OF U.P.
|
May 17, 2025 |
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CHHAIBAJ Vs. STATE OF U.P.
|
July 16, 2025 |
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CHHEDI Vs. STATE OF U.P.
|
July 25, 2025 |
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CHITRA LEKHA SRIVASTAVA Vs. RAMESH CHANDRA SRIVASTAVA
|
January 2, 2025 |
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CHOKHE Vs. STATE OF U.P.
|
August 13, 2025 |
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CLASSIC ENTERPRISES Vs. N.H.A.I.MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
April 17, 2025 |
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COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. SHRI UMANG AGARWAL
|
March 26, 2025 |
|
COMMISSIONER, COMMERCIAL TAX, UP LUCKNOW Vs. JANKI INDUSTRIES NAI BASTI, BAREILLY
|
March 24, 2025 |
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COMMITTEE OF MANAGEMENT SHEELCHAND INTER COLLEGE Vs. STATE OF U. P.
|
March 24, 2025 |
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COMMITTEE OF MANAGEMENT, JAMI MASJID Vs. HARI SHANKAR JAIN
|
May 19, 2025 |
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DADA GURUDEV EDUCATIONAL PRIVATE LTD Vs. STATE OF U. P.
|
March 17, 2025 |
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DAN BAHADUR YADAV Vs. MANAGING DIRECTOR AND CEO BANK OF BARODA CORPORATE CENTER MUMBAI
|
February 11, 2025 |
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DANISH Vs. STATE OF U.P.
|
June 19, 2025 |
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DANISH KHAN Vs. STATE OF U.P.
|
April 21, 2025 |
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DAULT RAM Vs. STATE OF U.P.
|
July 23, 2025 |
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DCB BANK LTD. Vs. STATE OF UTTAR PRADESH
|
July 4, 2025 |
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DEENANATH DUBEY Vs. UNION OF INDIA
|
March 27, 2025 |
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DEENBANDHU SAMGRA SWASTHYA AVAM SIKSHA SHODH SANSTHAN Vs. UNION OF INDIA
|
June 13, 2025 |
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DEENBANDHU SAMGRA SWASTHYA AVAM SIKSHA SHODH SANSTHAN Vs. UNION OF INDIA
|
June 16, 2025 |
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DEEPAK DUBEY Vs. STATE OF U. P.
|
February 11, 2025 |
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DEEPAK KUMAR VERMA Vs. UNION OF INDIA
|
March 5, 2025 |
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DEEPAK SINGH Vs. STATE OF U.P.
|
June 13, 2025 |
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DEVENDRA KUMAR Vs. STATE OF U.P.
|
January 21, 2025 |
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DEVENDRA PANDEY Vs. STATE OF U. P.
|
April 4, 2025 |
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DEVESH CHANDRA DWIVEDI Vs. COMMISSIONER FAIZABAD
|
April 10, 2025 |
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DEVTA BHAGWAN SHRI KRISHNA LALA VIRAJMAN Vs. TRUST OF ALLEGED SHAHI MASJID IDGAH
|
March 5, 2025 |
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DHARMENDRA KUMAR Vs. STATE OF U. P.
|
April 15, 2025 |
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DHARMPAL SINGH RAJPOOT Vs. STATE OF U.P.
|
November 14, 2025 |
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DHARVENDRA PAL SINGH Vs. STATE OF U.P.
|
July 24, 2025 |
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DHEER SINGH Vs. STATE OF U. P.
|
April 28, 2025 |
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DINESH KUMAR KUREEL Vs. STATE OF U. P.
|
March 4, 2025 |
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DINESH KUMAR VERMA Vs. STATE OF U.P.
|
April 25, 2025 |
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DINESHWAR MISHRA Vs. STATE OF U.P.
|
February 24, 2025 |
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DIWAKAR NATH TRIPATHI Vs. STATE OF U.P.
|
July 7, 2025 |
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DR. ASHOK KUMAR RAI Vs. STATE OF U.P.
|
July 24, 2025 |
|
DURGA TRAVELS Vs. DEBTS RECOVERY TRIBUNAL
|
March 12, 2025 |
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DURGA YADAV Vs. STATE OF U.P.
|
May 7, 2025 |
|
DURGESH Vs. STATE OF U.P.
|
May 22, 2025 |
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FARAHEEM QURESHI Vs. STATE OF U.P
|
January 21, 2025 |
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FERASAT Vs. STATE OF U. P.
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April 23, 2025 |
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FIROJ MALIK Vs. STATE OF U.P.
|
January 21, 2025 |
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GANGA GODAWARI Vs. STATE OF U.P.
|
April 24, 2025 |
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GARIMA Vs. STATE OF U.P.
|
April 4, 2025 |
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GARRISON SECURITAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 1, 2025 |
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GAURAV DIXIT Vs. STATE OF U.P.
|
June 12, 2025 |
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GAURAV KUMAR Vs. STATE OF U. P.
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March 6, 2025 |
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GAURAV SHARMA Vs. STATE OF U.P.
|
June 5, 2025 |
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GEADAN LAL Vs. STATE
|
November 25, 2025 |
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GEETA DEVI Vs. STATE OF U.P.
|
September 25, 2025 |
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GENDAN LAL Vs. STATE OF U.P.
|
March 25, 2025 |
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GIRISH PANDEY Vs. STATE OF U.P.
|
October 28, 2025 |
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GOMATI DWIVEDY Vs. C.B.I.
|
April 23, 2025 |
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GOPAL SINGH Vs. STATE OF U. P.
|
January 10, 2025 |
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GOSIA Vs. STATE OF U.P.
|
February 11, 2025 |
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GOVIND Vs. STATE
|
September 11, 2025 |
|
GOVIND RAM PANDEY Vs. NUTAN PRAKASH
|
March 21, 2025 |
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GUDDI DEVI ALIAS GUDIYA Vs. STATE OF U.P.
|
May 14, 2025 |
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GUDHA DEVI Vs. STATE OF U.P.
|
July 25, 2025 |
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GUJJAR MAL MODI CHARITABLE TRUST Vs. STATE OF U. P.
|
March 27, 2025 |
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GULSHAN BANO Vs. STATE OF U.P.
|
February 12, 2025 |
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GURUNANAK ARECANUT TRADERS Vs. COMMERCIAL TAX
|
March 5, 2025 |
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GYANENDRA KUMAR Vs. UNION OF INDIA
|
February 10, 2025 |
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GYANVATI DIXIT Vs. STATE OF U.P.
|
April 11, 2025 |
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HAJI ABDUL WAHEED Vs. STATE OF U.P.
|
October 29, 2025 |
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HANUMANT LAL Vs. STATE OF U.P.
|
April 11, 2025 |
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HARI NARAIN PAL Vs. ADDL. DISTRICT JUDGE COURT
|
April 3, 2025 |
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HARI SHANKAR Vs. RAKESH KUMAR
|
January 9, 2025 |
|
HARI SHANKAR KUSHWAHA Vs. ADDL. DISTRICT JUDGE
|
April 28, 2025 |
|
HARINAM SINGH Vs. STATE OF U.P.
|
July 14, 2025 |
|
HARISHANKAR Vs. DISTRICT JUDGE, KAUSHAMBI
|
May 20, 2025 |
|
HARISONS (INDIA) PRODUCTS PVT. LTD. Vs. HARI RAM PURWAR PAPAD AND SPICES INDIA PRODUCTS
|
July 7, 2025 |
|
HARSH MISHRA Vs. STATE OF U.P.
|
November 12, 2025 |
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HIMANSHU DUBEY Vs. STATE OF U.P.
|
September 10, 2025 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. FIDA HUSSAIN
|
July 7, 2025 |
|
HOOBLAL YADAV Vs. STATE OF U.P.
|
February 19, 2025 |
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HRIDAY NARAIN PANDEY Vs. STATE OF U.P.
|
July 21, 2025 |
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HUSHNBANO Vs. SHERAJ AHMAD KHAN
|
January 2, 2025 |
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HUZAIFA KHAN Vs. STATE OF U.P.
|
September 19, 2025 |
|
IBRAHIM Vs. STATE OF U. P.
|
April 7, 2025 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ARTI DEVI
|
January 31, 2025 |
|
IIUWA Vs. STATE
|
September 12, 2025 |
|
IMRAN KHAN Vs. STATE OF U.P.
|
May 6, 2025 |
|
IN RE: PROCEDURE TO BE FOLLOWED IN HEARING OF CRIMINAL APPEALS Vs. STATE OF U.P.
|
January 22, 2025 |
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INDRA PRATAP SINGH Vs. B.H.U. VARANASI
|
April 18, 2025 |
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INDRAJ Vs. STATE OF U.P.
|
July 31, 2025 |
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INDU DEVI Vs. STATE OF U. P.
|
February 11, 2025 |
|
ISHAN CHAUDHARY Vs. UNION OF INDIA
|
April 10, 2025 |
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ISLAM ALIAS PALTOO Vs. STATE OF U.P.
|
September 19, 2025 |
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JAGDEESH SINGH BHADAURIA Vs. STATE OF U. P.
|
April 21, 2025 |
|
JAI PRAKASH CHAND Vs. STATE OF U.P.
|
February 4, 2025 |
|
JAI RAM Vs. STATE OF U.P.
|
May 5, 2025 |
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JAI SHANKAR Vs. STATE OF U.P.
|
July 25, 2025 |
|
JAI SINGH Vs. STATE OF U.P
|
July 17, 2025 |
|
JAI SINGH Vs. STATE OF U. P.
|
April 4, 2025 |
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JAIMANGAL YADAV Vs. STATE OF U.P.
|
January 8, 2025 |
|
JASWANT SINGH Vs. STATE OF U.P.
|
February 7, 2025 |
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JAVED Vs. STATE OF U.P.
|
August 12, 2025 |
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JAY PAL SINGH Vs. STATE OF U. P.
|
March 24, 2025 |
|
JAYA TRADERS THROUGH ITS PROPRIETOR MR. VISHWANATH TIWARI Vs. ADDITIONAL COMMISSIONER GRADE-2
|
March 3, 2025 |
|
JAYANT KUMAR SINGH Vs. STATE OF U.P. DEPTT. OF MEDICAL AND HEALTH
|
April 22, 2025 |
|
JAYPEE HOSPITAL Vs. STATE OF UP
|
February 21, 2025 |
|
JITENDRA Vs. STATE OF U. P.
|
January 3, 2025 |
|
JODHARAM Vs. D. D. C. , DISTRICT HARDOI
|
April 4, 2025 |
|
JUBILANT LIFE SCIENCES LIMITED Vs. STATE OF U. P. THRU PRINCIPAL SECY EXCISE
|
March 28, 2025 |
|
JUGENDRA Vs. STATE OF U.P.
|
March 5, 2025 |
|
JUGGI LAL Vs. GURU PRASAD
|
February 28, 2025 |
|
JUMMA SHAH Vs. STATE OF U. P.
|
May 29, 2025 |
|
JUVENILE X Vs. STATE OF U.P.
|
September 24, 2025 |
|
KAILASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
|
April 7, 2025 |
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KALAMUDDIN Vs. STATE OF U.P.
|
January 7, 2025 |
|
KALESHWARI POWER PRODUCTS PRIVATE LIMITED Vs. STATE OF U.P.
|
July 29, 2025 |
|
KALLOO Vs. STATE OF U. P.
|
May 28, 2025 |
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KALLU VERMA ALIAS ARVIND Vs. STATE OF U.P.
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April 16, 2025 |
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KAMAL BHARBHUJA Vs. STATE OF U.P.
|
June 20, 2025 |
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KAMALVEER SINGH Vs. STATE OF U.P.
|
May 23, 2025 |
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KAMLESH KUMAR Vs. STATE OF U.P.
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March 3, 2025 |
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KAMLESH MEENA Vs. STATE OF U.P.
|
July 25, 2025 |
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KAMLESH SINGH Vs. STATE OF U. P.
|
May 23, 2025 |
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KAMLESH YADAV Vs. STATE OF U. P.
|
May 13, 2025 |
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KANCHAN KUMAR GUPTA Vs. STATE OF U.P.
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July 16, 2025 |
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KANHAIYA Vs. STATE OF U.P.
|
July 23, 2025 |
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KANTI DEVI Vs. STATE OF U. P.
|
March 27, 2025 |
|
KAPIL KASANA Vs. UNION OF INDIA
|
March 4, 2025 |
|
KARMYOG SEWA SAMITI Vs. STATE OF U.P.
|
August 19, 2025 |
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KAUSHAL ALIAS ALOK CHAUHAN Vs. STATE OF U.P.
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September 16, 2025 |
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KAUSHAL KISHORE Vs. STATE OF U.P.
|
November 26, 2025 |
|
KAVITA CHAUDHARY Vs. STATE OF U.P.
|
February 6, 2025 |
|
KEHKASHAN Vs. STATE OF U. P.
|
April 16, 2025 |
|
KESAR SINGH Vs. STATE OF U.P.
|
August 1, 2025 |
|
KESHAR KUMARI ALIAS RAJ KUMARI Vs. KRISHNA PRASAD
|
August 8, 2025 |
|
KHAJANCHI Vs. PREETE
|
March 11, 2025 |
|
KRISHNA Vs. UNION OF INDIA
|
April 3, 2025 |
|
KRISHNA KUMAR GUPTA Vs. PRITI GUPTA
|
May 27, 2025 |
|
KUSUM Vs. ANAND KUMAR
|
April 30, 2025 |
|
LAKHAN Vs. STATE
|
May 2, 2025 |
|
LAUNGSHREE Vs. STATE OF U. P.
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March 21, 2025 |
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LAVKUSH SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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LAVKUSH TIWARI Vs. STATE OF U. P.
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May 19, 2025 |
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LAXMIKANT @ LALA KORI Vs. STATE OF U.P.
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June 18, 2025 |
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LOHAR Vs. STATE
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September 25, 2025 |
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LOTUS GREEN CONSTRUCTION Vs. STATE OF U.P.
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February 24, 2025 |
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LR PRINT SOLUTIONS Vs. EXFLO SANITATION PVT LTD.
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March 28, 2025 |
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M/S ARENA SUPERSTRUCTURES PVT LTD Vs. STATE OF U.P.
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February 24, 2025 |
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M/S SHRI BALAJI METALS Vs. CHIEF MANAGER, CANARA BANK
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April 5, 2025 |
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MAA KAMAKHYA TRADER Vs. ADDITIONAL COMMISSIONER GRADE
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April 28, 2025 |
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MAAZ AHMAD Vs. U.O.I
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August 7, 2025 |
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MADAN MOHAN SHANKHDHAR Vs. STATE OF U.P.
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November 18, 2025 |
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MADHU YADAV Vs. STATE OF U.P.
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August 6, 2025 |
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MAHARAJ SINGH Vs. STATE OF U. P.
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April 8, 2025 |
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MAHESH CHANDRA PATHAK Vs. STATE OF U. P.
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March 21, 2025 |
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MALKHAN Vs. STATE OF U.P.
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August 14, 2025 |
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MALTI SAHU Vs. STATE OF U.P.
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March 28, 2025 |
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MANEESH MEENA Vs. STATE OF U. P.
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February 25, 2025 |
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MANGARU Vs. STATE OF U.P.
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May 30, 2025 |
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MANISH KUMAR Vs. GENERAL MANAGER PERSONNEL HUMAN RESOURCE MANAGEMENT
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January 16, 2025 |
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MANJEET SINGH Vs. STATE OF U.P.
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April 9, 2025 |
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MANJU SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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MANOJ GLASS Vs. STATE OF U. P.
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April 21, 2025 |
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MANOJ PETROLEUM Vs. UNION OF INDIA
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March 4, 2025 |
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MAQSOOD ALAM Vs. STATE OF U.P.
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July 9, 2025 |
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MARION BIOTECH PRIVATE LIMITED Vs. STATE OF U. P.
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May 19, 2025 |
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MATA PRASAD MISHRA Vs. STATE OF U.P.
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September 12, 2025 |
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MAYANK ALIAS RAMSHARAN Vs. STATE OF U.P
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July 2, 2025 |
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MAYOOR AHUJA Vs. STATE OF U. P.
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April 23, 2025 |
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MEENA GAUR Vs. STATE OF U.P.
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January 29, 2025 |
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MEENU RAJVANSHI Vs. BRIJESH
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May 22, 2025 |
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MERINO INDUSTRIES LTD. Vs. STATE OF UTTAR PRADESH
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April 2, 2025 |
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MINAKSHI GUPTA Vs. KAILASH CHANDRA
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April 21, 2025 |
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MISHRI LAL PASWAN Vs. STATE OF U.P.
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August 7, 2025 |
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MOHAN LAL SRIVASTAVA Vs. STATE OF U.P.
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August 21, 2025 |
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MOHAN SHARMA Vs. COURT OF ADDITIONAL DISTT. JUDGE
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April 17, 2025 |
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MOHD AHTESHAM TOMAR Vs. STATE OF U.P.
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June 10, 2025 |
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MOHD. KASIM USMANI Vs. STATE OF U.P.
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April 18, 2025 |
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MOHD. KHALID Vs. STATE OF U.P.
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March 12, 2025 |
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MOHD. MUSTKEEM Vs. STATE OF U. P.
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May 30, 2025 |
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MOHD. SALEEM KHAN Vs. STATE OF U.P.
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July 1, 2025 |
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MOHNISH JAIN Vs. STATE OF U. P.
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May 27, 2025 |
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MONIKA GUPTA Vs. STATE OF U.P.
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July 16, 2025 |
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MONU SINGH @ DHIRENDRA SINGH Vs. STATE OF U.P.
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August 1, 2025 |
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MUHAMMAD NAEEM Vs. STATE OF UTTAR PRADESH
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July 9, 2025 |
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MUJAHID BEG Vs. UNION OF INDIA
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May 16, 2025 |
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MUJAHID BEG Vs. UNION OF INDIA
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May 17, 2025 |
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MUKUL BAHL Vs. RANJAN MITTAL
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March 7, 2025 |
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MUKUL KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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March 28, 2025 |
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MURALI Vs. BOARD OF REVENUE ALLD.
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March 27, 2025 |
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NAGENDRA SIROHI Vs. STATE OF U.P.
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February 7, 2025 |
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NAND KISHORE Vs. STATE OF U.P.
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July 10, 2025 |
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NANHA ALIS NIPENDRA Vs. STATE OF U.P.
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September 12, 2025 |
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NARENDRA SINGH Vs. STATE OF U. P.
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May 19, 2025 |
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NARESHPAL Vs. STATE OF U.P.
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January 2, 2025 |
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NASEEM AHMAD Vs. STATE OF U. P.
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March 21, 2025 |
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NATIONAL INSURANCE CO. LTD. LUCKNOW Vs. GAURAV SHARMA
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March 10, 2025 |
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NATIONAL INSURANCE COMPANY LTD. Vs. REETU DEVI
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May 8, 2025 |
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NATIONAL INSURANCE COMPANY LTD. , LUCKNOW Vs. MANORAMA
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April 8, 2025 |
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NATTHU LAL Vs. STATE OF U.P.
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January 2, 2025 |
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NAUSHAD Vs. STATE OF U.P.
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May 30, 2025 |
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NAVEEN KAMAL SRIVASTAVA Vs. STATE OF U. P.
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January 16, 2025 |
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NAWAB SINGH YADAV Vs. STATE OF U.P.
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July 4, 2025 |
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NEEHARIKA SINGH Vs. DIRECTORATE OF ENFORCEMENT LKO. ZONAL OFFICE LKO.
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May 14, 2025 |
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NEERAJ KUMAR Vs. STATE OF U.P.
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May 12, 2025 |
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NEHA SHARMA Vs. STATE OF U.P.
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May 23, 2025 |
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NIMMI INFRATECH PRIVATE LIMITED Vs. FUNDAN
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January 23, 2025 |
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NIRAJ ALIAS BANTI Vs. STATE OF U.P.
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May 7, 2025 |
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NISHA KUSHWAHA Vs. STATE OF U.P.
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April 21, 2025 |
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NISHANT BHARDWAJ Vs. RISHIKA GAUTAM
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January 15, 2025 |
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NITESH KUMAR Vs. STATE OF UTTAR PRADESH
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July 18, 2025 |
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NITIN NATH SINGH Vs. STATE OF U.P.
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June 27, 2025 |
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OM PRAKASH Vs. STATE OF U.P.
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January 2, 2025 |
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OM PRAKASH Vs. STATE OF U.P.
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March 10, 2025 |
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OM PRAKASH SINGH Vs. KALAWATI DEVI
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November 6, 2025 |
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OMKAR SINGH Vs. SURENDRA PAL SINGH
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January 3, 2025 |
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OMVEER SINGH Vs. STATE OF U.P.
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January 2, 2025 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUNITA TIWARI
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March 20, 2025 |
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PADAM SINGH Vs. STATE OF U. P.
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April 29, 2025 |
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PANJAB SINGH Vs. STATE OF U.P.
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March 10, 2025 |
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PAWAN KUMAR KOTHIWAL Vs. STATE OF U.P.
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January 22, 2025 |
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PHULBASA Vs. DISTRICT MAGISTRATE COLLECTOR
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March 27, 2025 |
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PIN MAYA KUMAL Vs. GOVERNMENT OF INDIA
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January 3, 2025 |
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PIYUSH GUPTA Vs. STATE OF U.P.
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February 10, 2025 |
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PRABHAT KUMAR SINGH Vs. NCB
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April 22, 2025 |
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PRABHAT MISHRA Vs. STATE OF U.P.
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July 14, 2025 |
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PRADEEP KUMAR Vs. STATE OF U.P.
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July 1, 2025 |
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PRADUMM YADAV Vs. STATE OF U.P.
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February 28, 2025 |
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PRAKASH NARAIN Vs. HARI BUX SINGH
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February 17, 2025 |
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PRAMOD KUMAR RAO Vs. LEGAL HEAD SAHARA INDIA COMMERCIAL
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August 25, 2025 |
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PRAMOD KUMAR RAO Vs. LEGAL HEAD SAHARA INDIA COMMERCIAL
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August 26, 2025 |
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PRAMOD KUMAR YADAV Vs. STATE OF U.P.
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June 4, 2025 |
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PRAMOD SWARUP AGARWAL Vs. PRIN. DIRECTOR OF INCOME TAX (INV.) LKO
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June 3, 2025 |
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PRANAY KRISHNA Vs. STATE OF U.P.
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July 3, 2025 |
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PRASHANT Vs. STATE OF U.P.
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August 13, 2025 |
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PRASHANT SHUKLA Vs. STATE OF U.P.
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May 2, 2025 |
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PRAVEEN KUMAR AGARWAL Vs. STATE OF U.P.
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March 4, 2025 |
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PRAVEEN PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION ACU-I NEW DELHI
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May 9, 2025 |
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PREETI Vs. STATE OF U.P.
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July 11, 2025 |
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PREM Vs. STATE OF U. P.
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April 29, 2025 |
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PREM CHAND DECEASED Vs. CHARAT KUMAR BANSAL
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January 16, 2025 |
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PREM CHANDRA Vs. STATE OF U. P.
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March 26, 2025 |
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PREM PAL SINGH Vs. PREM PAL SINGH DHANGAR
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May 30, 2025 |
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PRINCE YADAV Vs. STATE OF U. P.
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May 15, 2025 |
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PRIYANKA BHARTI Vs. STATE OF U.P.
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February 28, 2025 |
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PRIYANKAR UPADHYAYA Vs. UNION OF INDIA
|
March 18, 2025 |
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PUSHPA SHUKLA Vs. STATE OF U.P.
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May 27, 2025 |
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R. S. FILLING STATION INDIAN OIL CORPORATION LTD. KHERI Vs. INDIAN OIL CORPORATION LTD. MUMBAI
|
April 8, 2025 |
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R.K. PRASAD Vs. UNION OF INDIA
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March 10, 2025 |
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RACHIT VERMA Vs. ANURADHA DEY
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January 8, 2025 |
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RADHA MOHAN Vs. STATE OF U. P.
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February 11, 2025 |
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RADHA MOHAN DWIVEDI Vs. STATE OF U. P.
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February 25, 2025 |
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RADHESHYAM SHUKLA Vs. STATE OF U. P.
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March 6, 2025 |
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RAGHURAJ SINGH Vs. UNION OF INDIA
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April 23, 2025 |
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RAGHVENDRA SINGH Vs. STATE OF U.P.
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January 9, 2025 |
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RAHUL GANDHI Vs. STATE OF U. P.
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May 29, 2025 |
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RAHUL GUPTA Vs. STATE OF U.P.
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July 18, 2025 |
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RAI WINES RAS BAHAR COLONY Vs. COMMISSSIONER OF INCOME TAX
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July 25, 2025 |
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RAJ DEO Vs. STATE OF U.P.
|
January 8, 2025 |
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RAJ KISHORE SINGH Vs. STATE OF U. P.
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March 28, 2025 |
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RAJ KUMAR Vs. BOARD OF REVENUE
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April 9, 2025 |
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RAJ KUMAR Vs. STATE OF U.P.
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March 12, 2025 |
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RAJ LAKSHMI Vs. STATE OF U.P.
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June 26, 2025 |
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RAJAN CONSTRUCTION COMPANY Vs. STATE OF U.P.
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April 18, 2025 |
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RAJAT INFRA DEVELOPERS PRIVATE LTD. Vs. UNION OF INDIA
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February 27, 2025 |
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RAJEEV SACHDEVA Vs. STATE OF U.P.
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July 9, 2025 |
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RAJENDR YADAV Vs. STATE OF U.P.
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August 6, 2025 |
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RAJENDRA PRASAD Vs. DISTRICT MAGISTRATE, BAREILLY
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April 2, 2025 |
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RAJENDRA PRASAD TRIPATHI Vs. HINDUSTAN AERONAUTICS LIMITED
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May 23, 2025 |
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RAJENDRA SINGH Vs. STATE OF U.P.
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March 11, 2025 |
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RAJESH Vs. STATE OF U.P.
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May 29, 2025 |
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RAJESH KUMAR GUPTA Vs. STATE OF U.P.
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March 7, 2025 |
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RAJESH KUMAR SHARMA Vs. STATE OF U.P.
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February 21, 2025 |
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RAJESH KUMAR SINGH Vs. STATE OF U.P.
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January 8, 2025 |
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RAJJAN Vs. STATE INFORMATION COMMISSION U. P. LKO.
|
May 9, 2025 |
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RAJJAN Vs. STATE OF U. P.
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May 19, 2025 |
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RAJJAN SINGH Vs. STATE OF U.P.
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August 29, 2025 |
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RAJKUMAR DUBEY Vs. BOARD OF REVENUE
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April 24, 2025 |
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RAJNIKANT SHUKLA Vs. STATE OF U.P.
|
May 9, 2025 |
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RAJNISH KUMAR PANDEY Vs. UNION OF INDIA
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March 18, 2025 |
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RAJU Vs. COLLECTOR SITAPUR
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March 19, 2025 |
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RAJVEER SINGH Vs. STATE OF U.P.
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January 7, 2025 |
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RAJVI GUPTA Vs. SMITH GOPAL
|
May 30, 2025 |
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RAKESH KUMAR CHATURVEDI Vs. STATE OF U.P.
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July 29, 2025 |
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RAKESH KUMAR SHARMA Vs. RAMJAN BAKSH
|
July 14, 2025 |
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RAKESH SINGH Vs. STATE OF U.P.
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April 11, 2025 |
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RAKSHPAL Vs. STATE OF U.P.
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February 13, 2025 |
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RAM ASRE VERMA Vs. STATE OF U.P.
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May 2, 2025 |
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RAM BAHADUR Vs. STATE OF U.P.
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May 26, 2025 |
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RAM BARAN Vs. SHEETLA PRASAD YADAV
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April 21, 2025 |
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RAM BHAROSE MAIKULAL INTER COLLEGE Vs. STATE OF U. P
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April 30, 2025 |
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RAM BHAROSEY Vs. STATE OF U.P.
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March 6, 2025 |
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RAM BRIKSH Vs. STATE OF U.P.
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October 17, 2025 |
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RAM KUMAR Vs. STATE OF U.P.
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May 19, 2025 |
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RAM LAL Vs. VIJAY LAXMI
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February 13, 2025 |
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RAM NARAIN RAM Vs. STATE OF U. P.
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March 4, 2025 |
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RAM PAL SINGH Vs. STATE OF U.P.
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May 9, 2025 |
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RAM PRAKASH MISHRA Vs. STATE OF U.P.
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July 24, 2025 |
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RAM SAJIWAN KORI Vs. STATE OF U. P.
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January 9, 2025 |
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RAM SHANKER Vs. BOARD OF REVENUE
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March 4, 2025 |
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RAM SUJAN Vs. STATE OF U.P.
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March 6, 2025 |
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RAM SUNDAR PAL Vs. STATE OF U. P.
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April 8, 2025 |
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RAM SURAT SINGH Vs. STATE OF U. P.
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January 3, 2025 |
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RAMA KANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LKO.
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April 17, 2025 |
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RAMBACHAN YADAV Vs. STATE OF U.P.
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July 17, 2025 |
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RAMDEV Vs. STATE OF U. P.
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May 23, 2025 |
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RAMESH CHAND GARG Vs. CENTRAL BUREAU OF INVESTIGATION
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August 5, 2025 |
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RAMESH KUMAR SRIVASTAVA Vs. STATE OF U.P
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April 10, 2025 |
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RAMESH KUMAR YADAV Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
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April 22, 2025 |
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RAMESH TIWARI Vs. STATE OF U.P.
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February 19, 2025 |
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RAMESHWAR SINGH YADAV Vs. STATE OF U.P.
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September 24, 2025 |
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RAMJI Vs. STATE OF U.P.
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April 2, 2025 |
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RAMKISHAN Vs. STATE OF U.P.
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July 30, 2025 |
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RAMPORAN PASWAAN Vs. M/S BHARAT PETROLEUM CORPORATION LTD
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September 19, 2025 |
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RAMVEER SINGH Vs. STATE OF U.P.
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July 9, 2025 |
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RAMVIR Vs. STATE OF U.P.
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August 21, 2025 |
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RAN VIJAY SINGH Vs. STATE OF U.P
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January 22, 2025 |
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RANJIT Vs. STATE OF U.P.
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May 1, 2025 |
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RATNESH KUMAR SINGH Vs. PUSHPRAJ SINGH
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July 14, 2025 |
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RAVEENA MEENA Vs. STATE OF U. P.
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May 2, 2025 |
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RAVI NAGAR Vs. STATE OF U.P.
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April 28, 2025 |
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RAVI SINGH Vs. STATE OF U.P.
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March 20, 2025 |
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RAVINDRA Vs. STATE OF U.P.
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July 25, 2025 |
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RAVINDRA GUPTA Vs. KAMLESH AGARWAL
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July 4, 2025 |
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RAVINDRA KUMAR Vs. MAHENDRA KUMAR
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January 2, 2025 |
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RAVINDRA SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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RAWDER PETROLEUM PVT LTD. Vs. UNION OF INDIA MINISTRY OF FINANCE
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May 30, 2025 |
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REGISTRAR MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY, BAREILLY Vs. FIROZ AHMAD
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March 12, 2025 |
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REKHA Vs. STATE OF U.P.
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January 7, 2025 |
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REKHA Vs. STATE OF U.P.
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January 20, 2025 |
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RENU Vs. STATE OF U. P.
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March 6, 2025 |
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RENU @ SANGEETA MISHRA Vs. STATE OF U.P.
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October 6, 2025 |
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RG BUILDWELL ENGINEERS LTD Vs. STATE OF U. P.
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March 27, 2025 |
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RISHI KUMAR VERMA Vs. STATE OF U.P.
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January 21, 2025 |
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RIYAZ Vs. STATE OF U.P.
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July 10, 2025 |
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ROHIT RAJPUT Vs. STATE OF U. P.
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May 30, 2025 |
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ROOP KUMAR Vs. STATE OF U.P.
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March 12, 2025 |
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ROOPALI RAI Vs. UNION OF INDIA
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April 21, 2025 |
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S Vs. STATE OF U.P.
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May 8, 2025 |
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S.S. ENTERPRISES Vs. STATE OF U.P.
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July 9, 2025 |
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SABHAPATI VERMA Vs. VED PRAKASH
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January 24, 2025 |
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SACHIN KUMAR VERMA Vs. STATE OF U.P.
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July 7, 2025 |
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SACHIN SONI Vs. STATE OF U.P.
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April 9, 2025 |
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SADAKAT KHAN Vs. STATE OF U.P.
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October 7, 2025 |
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SAGAR VISHVKARMA Vs. STATE OF U.P.
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April 16, 2025 |
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SAH AGENCIES PVT. LTD. Vs. CINNI FOUNDATION
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May 21, 2025 |
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SAHDEV Vs. SANT LAL
|
January 2, 2025 |
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SAI NAGESWAR SATCHIDANAND Vs. STATE OF U.P.
|
April 10, 2025 |
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SALMAN QURESHI Vs. STATE OF U.P
|
January 10, 2025 |
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SALONI @ SONI Vs. STATE OF U.P.
|
April 9, 2025 |
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SAMIAH INTERNATIONAL BUILDERS LTD. Vs. GREEN VIEW-II SAHKARI AWAS SAMITI LTD
|
May 2, 2025 |
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SAMSHER SINGH Vs. STATE
|
November 24, 2025 |
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SANAJY GAUR ADVOCATE Vs. STATE OF U. P
|
January 7, 2025 |
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SANDEEP BHATNAGAR Vs. STATE OF U. P.
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May 13, 2025 |
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SANDHYA DWIVEDI Vs. STATE OF U. P.
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March 21, 2025 |
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SANJAY MITTAL Vs. UNION OF INDIA
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May 9, 2025 |
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SANJAY SINGH Vs. STATE OF U.P.
|
May 9, 2025 |
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SANJEEV KUMAR JAIN Vs. STATE OF U.P.
|
July 8, 2025 |
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SANTOSH Vs. URMILA JAIN
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March 12, 2025 |
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SANTOSH Vs. STATE OF U.P.
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July 16, 2025 |
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SANTOSH ALIAS SANTOSH KUMAR Vs. STATE OF U.P.
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June 26, 2025 |
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SANTOSH JI MISHRA Vs. STATE OF U.P.
|
April 16, 2025 |
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SANTOSH KUMAR Vs. ASSISTANT SECRETARY/ DEPUTY SECRETARY/ SECRETARY, INSURANCE OMBUDSMAN
|
April 29, 2025 |
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SAPANA DEVI Vs. STATE OF U.P.
|
September 17, 2025 |
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SARVANARAIN TEWARI Vs. STATE OF U.P.
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May 30, 2025 |
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SARVESH KUMAR DUBEY Vs. STATE OF U. P.
|
May 29, 2025 |
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SARVESH SAINI Vs. STATE OF U.P.
|
September 3, 2025 |
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SARWAR HUSSAIN Vs. MANAGING DIRECTOR U. P. RAJKIYA NIRMAN NIGAM LTD. LUCKNOW
|
March 6, 2025 |
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SATINDER SINGH BHASIN Vs. STATE OF U. P.
|
May 13, 2025 |
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SATISH CHANDRA Vs. STATE OF U.P.
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January 6, 2025 |
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SATISH DHURIYA Vs. STATE OF U. P.
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April 10, 2025 |
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SATTAR AHMAD Vs. STATE OF U.P.
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August 12, 2025 |
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SATYAVEER Vs. STATE OF U P
|
March 3, 2025 |
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SAUMYA SAJIV KUMAR SHARMA Vs. STATE OF U.P.
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May 30, 2025 |
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SAURABH Vs. STATE OF U.P.
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August 22, 2025 |
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SAURABH GUPTA Vs. STATE OF U.P.
|
September 15, 2025 |
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SAURABH MEENA Vs. STATE OF U.P.
|
February 20, 2025 |
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SAURABH MISHRA Vs. STATE OF U.P.
|
May 27, 2025 |
|
SAVITA DEVI Vs. JITENDRA GAUTAM
|
May 30, 2025 |
|
SECRETARY U. P. BASIC EDUCATION BOARD Vs. TRIPURARI DUBEY
|
April 30, 2025 |
|
SHAFIQUE AHMAD Vs. STATE OF U. P.
|
March 11, 2025 |
|
SHAHBAZ AHMAD Vs. STATE OF U.P.
|
April 30, 2025 |
|
SHAHID Vs. STATE OF U.P.
|
May 30, 2025 |
|
SHAHID HUSSAIN Vs. BOARD OF REVENUE
|
January 3, 2025 |
|
SHAHNAWAZ ALI Vs. STATE OF U. P.
|
February 13, 2025 |
|
SHAHNAWAZ RANA Vs. STATE OF U.P.
|
August 14, 2025 |
|
SHAILENDRA KUMAR RAI Vs. STATE OF UTTAR PRADESH
|
May 29, 2025 |
|
SHAILENDRA KUSHWAHA Vs. STATE OF U.P.
|
May 14, 2025 |
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SHAILESH KUMAR Vs. VIBHA GUPTA
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September 25, 2025 |
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SHAMIM AHMAD FAROOQUI Vs. PANKAJ PANDEY
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January 2, 2025 |
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SHARAFAT Vs. STATE OF U.P.
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July 4, 2025 |
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SHARIQ MIAN Vs. STATE OF U.P.
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July 2, 2025 |
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SHASHANK MISHRA Vs. STATE OF U. P.
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May 15, 2025 |
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SHASHANK SACHAN Vs. STATE OF U. P.
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May 23, 2025 |
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SHERA Vs. STATE OF U. P.
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May 29, 2025 |
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SHITLA PRASAD Vs. AMRIT LAL
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May 29, 2025 |
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SHIV DATT JOSHI Vs. STATE OF U.P.
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February 24, 2025 |
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SHIV DUTT SHARMA Vs. STATE OF U. P.
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January 16, 2025 |
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SHIV NARAIN Vs. STATE OF U. P.
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May 28, 2025 |
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SHIV NARAYAN GUPTA Vs. GARIB CHANDRA
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May 30, 2025 |
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SHIV SHANKER TRANSPORT Vs. STATE OF U.P.
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April 17, 2025 |
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SHIVAKAR SINGH Vs. STATE OF U.P.
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February 6, 2025 |
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SHIVAKAR SINGH Vs. STATE OF U.P.
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March 17, 2025 |
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SHREE CHANDRA Vs. STATE OF U.P.
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September 1, 2025 |
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SIARAM Vs. STATE OF U.P.
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May 23, 2025 |
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SIDDHI SAGAR Vs. STATE OF U.P
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April 11, 2025 |
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SIMMI KUMARI Vs. UNION OF INDIA
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April 5, 2025 |
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SITAM Vs. STATE OF U. P.
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May 30, 2025 |
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SMT. GUDIYA Vs. STATE OF U.P.
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November 17, 2025 |
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SNEHA TIWARI Vs. STATE OF U.P.
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July 16, 2025 |
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SOMDUTT SHARMA Vs. STATE OF U.P.
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March 5, 2025 |
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SONALI VERMA Vs. STATE OF U.P.
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November 19, 2025 |
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SONAM Vs. STATE OF U.P.
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November 7, 2025 |
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SPAN INFRA DEVELOPERS PRIVATE LIMITED Vs. STATE OF U.P.
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February 7, 2025 |
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STATE OF U. P. Vs. PUSHPENDRA
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April 23, 2025 |
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STATE OF U. P. Vs. DINESH KUMAR
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May 22, 2025 |
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STATE OF U.P Vs. SINCHAI MAZDOOR SANGH UTTAR PRADESH
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January 17, 2025 |
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STATE OF U.P. Vs. BIMAL JAISWAL
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March 10, 2025 |
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STATE OF U.P. Vs. DHARMENDRA
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January 22, 2025 |
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STATE OF U.P. Vs. ASHOK PANDE
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April 10, 2025 |
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STATE OF U.P. Vs. VINOD
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July 2, 2025 |
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STATE OF U.P. Vs. PRAG SINGH
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April 10, 2025 |
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STATE OF U.P. Vs. NIRMALA DEVI
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January 16, 2025 |
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STATE OF U.P. Vs. MAHENDRA PALIWAL
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March 17, 2025 |
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STATE OF U.P. Vs. MD. SAMEER RAO
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February 13, 2025 |
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STATE OF U.P. Vs. KALAWATI SINGH
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July 17, 2025 |
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STATE OF U.P. Vs. SHIV DATT JOSHI
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July 21, 2025 |
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STATE OF U.P. Vs. KAMLA KANT
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October 31, 2025 |
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STATE OF UP Vs. KALLAN
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January 27, 2025 |
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STATE OF UP Vs. MANISH KUMAR
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February 21, 2025 |
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SUBHASH CHANDRA Vs. STATE OF U.P.
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May 12, 2025 |
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SUDHA AGARWAL Vs. STATE OF U.P.
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August 12, 2025 |
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SUDHIR KUMAR AGARWAL Vs. UNION OF INDIA
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April 1, 2025 |
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SUDHIR KUMAR PRAJAPATI Vs. STATE OF U.P.
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December 11, 2025 |
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SUKH LAL Vs. STATE OF U. P.
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May 14, 2025 |
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SUKHDEV SINGH Vs. STATE OF U.P.
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January 2, 2025 |
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SUKHDEV SINGH MAJITHIYA Vs. BHAVNESH KUMAR JINDAL
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May 2, 2025 |
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SUKHLAL Vs. STATE OF U.P.
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January 31, 2025 |
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SUKHVEER SINGH CHAUHAN Vs. STATE OF U.P.
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May 15, 2025 |
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SULEMAN Vs. PRINCIPAL S. T. HIGH SCHOOL
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April 8, 2025 |
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SUMAN JAIN Vs. UNION OF INDIA
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March 7, 2025 |
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SUMAN PRAJAPATI Vs. STATE OF U.P.
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March 6, 2025 |
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SUNIL DUBEY Vs. MINAKSHI
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August 26, 2025 |
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SUNIL KUMAR YADAV Vs. STATE OF U.P.
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April 4, 2025 |
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SUNITA Vs. MANJU
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June 20, 2025 |
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SUNITA NISHAD Vs. DEBT RECOVERY APPELLATE TRIBUNAL
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April 1, 2025 |
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SURAJ KUMAR Vs. STATE OF U. P.
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January 10, 2025 |
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SURENDRA KUMAR Vs. STATE OF U.P.
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February 19, 2025 |
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SURENDRA MANI Vs. STATE OF U.P.
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January 10, 2025 |
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SURESH CHANDRA SINGH Vs. BANK OF BARODA
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July 17, 2025 |
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SURESH KUMAR SHARMA Vs. KHANNA AUTOMOBILES
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January 8, 2025 |
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SURYA LAL Vs. STATE OF U.P.
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March 10, 2025 |
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SURYA PRATAP SINGH Vs. STATE OF U.P.
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February 11, 2025 |
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SURYANATH PANDEY Vs. STATE OF U.P.
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July 3, 2025 |
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SUSHANT GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION S. C. B. LKO.
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May 27, 2025 |
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SYED RAZA ABBAS Vs. STATE OF U.P.
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July 25, 2025 |
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TALIMUDDIN Vs. STATE OF U.P.
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July 29, 2025 |
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TARA CHANDRA GUPTA Vs. SHAKTI BASU
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June 10, 2025 |
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TARA CHANDRA GUPTA Vs. SHAKTI BASU
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June 9, 2025 |
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TARIQ Vs. STATE OF U.P.
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July 24, 2025 |
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TAUFIK AHMAD Vs. STATE OF U.P.
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March 27, 2025 |
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THOUGHTSOL INFOTECH PRIVATE LIMITED Vs. UNION OF INDIA
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March 10, 2025 |
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THREE C GREEN DEVELOPERS PVT. LTD. Vs. STATE OF U. P.
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February 24, 2025 |
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TIME TODAY MEDIA NETWORK PRIVATE LIMITED Vs. UNION OF INDIA
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March 27, 2025 |
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TUNKU SINGH Vs. NIL
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May 14, 2025 |
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U.O.I. Vs. SANTOSH KUMAR
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February 18, 2025 |
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U.O.I. Vs. DHARMENDRA KUMAR SAHU
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February 17, 2025 |
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U.P. STATE EMPLOYEES WELFARE CORPORATION Vs. VICTORY OIL GRAM UDYOG ASSOCIATION, NURPUR
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March 20, 2025 |
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U.P.REGION FOOD CORPORATION Vs. UNION OF INDIA
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September 8, 2025 |
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UMA SHANKER SHARMA Vs. MIHILAL SHARMA
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May 8, 2025 |
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UMESH Vs. STATE OF U.P.
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August 14, 2025 |
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UMESH KUMAR SINGH Vs. STATE OF U.P.
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January 2, 2025 |
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UNION OF INDIA Vs. GOVIND NARAIN MISHRA
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June 10, 2025 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LKO.
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January 6, 2025 |
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URMILA SINGH Vs. STATE OF U.P.
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July 24, 2025 |
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USHA DEVI Vs. STATE OF U.P.
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May 23, 2025 |
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USMAN ALI Vs. STATE OF U. P.
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April 10, 2025 |
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UTTAR PRADESH POWER CORPORATION LTD. Vs. SUNITA VERMA
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May 14, 2025 |
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UTTAR PRADESH STATE ROAD TRANS. CORP Vs. MEENA SRIVASTAVA
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April 9, 2025 |
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V-MARC INDIA LIMITED Vs. STATE OF UTTAR PRADESH
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January 24, 2025 |
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VARSHA SHARMA Vs. AJAY SHARMA
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September 4, 2025 |
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VEER BAHADUR SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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April 1, 2025 |
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VEER SINGH Vs. STATE OF U. P.
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March 21, 2025 |
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VIDHYA KISHOR Vs. STATE OF U.P.
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February 19, 2025 |
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VIJAY KUMAR Vs. STATE OF U.P.
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June 30, 2025 |
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VIJAY KUMAR DIXIT Vs. UNION OF INDIA
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March 19, 2025 |
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VIJAY KUMAR DUBEY Vs. STATE OF U.P.
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May 7, 2025 |
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VIKAS SINGH Vs. STATE OF U.P.
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March 21, 2025 |
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VIKASH KUMAR Vs. STATE OF U.P.
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January 10, 2025 |
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VIKRAM NAIYYAR Vs. STATE OF U. P.
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February 25, 2025 |
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VIKRANT SINGHAL Vs. UNION OF INDIA
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February 25, 2025 |
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VINAY Vs. STATE OF U.P.
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June 3, 2025 |
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VINAY KUMAR TIWARI Vs. STATE OF U.P.
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June 16, 2025 |
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VINEET KUMAR MISHRA Vs. STATE OF U.P.
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July 11, 2025 |
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VINOD KUMAR JALAUN Vs. KAILASH JAISWAL
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August 7, 2025 |
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VINOD KUMAR MISHRA Vs. STATE OF U. P.
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May 23, 2025 |
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VINOD KUMAR YADAV Vs. STATE OF U.P.
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November 11, 2025 |
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VIPIN RAYAKWAR Vs. STATE OF U.P.
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July 17, 2025 |
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VIRENDRA SINGH Vs. STATE OF U. P.
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May 29, 2025 |
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VIRI SINGH Vs. STATE OF U.P.
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August 25, 2025 |
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VISHESH DUBEY Vs. STATE OF U.P.
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April 23, 2025 |
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VISHRAM SINGH Vs. STATE OF U.P.
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March 6, 2025 |
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VISHWANATH UMAR VAISYA Vs. ADDITIONAL COMMISSIONER ALLAHABAD
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July 28, 2025 |
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VIVEK PRAJAPATI Vs. STATE OF U.P.
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June 23, 2025 |
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VIVEK ROY Vs. STATE OF U.P.
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August 4, 2025 |
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VUENOW INFOTECH PVT. LTD. Vs. STATE OF UTTAR PRADESH
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January 8, 2025 |
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WAQF MADARSA QASIMUL ULOOM Vs. STATE OF U.P.
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May 12, 2025 |
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WASEEM RIAZ Vs. STATE OF U. P.
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April 8, 2025 |
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X Vs. STATE OF U.P.
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August 22, 2025 |
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X JUVENILE Vs. STATE OF U.P.
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September 23, 2025 |
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X- JUVENILE Vs. STATE OF U. P.
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March 27, 2025 |
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YANG MENGMENG Vs. STATE OF U. P.
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March 27, 2025 |
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YOGENDRA GIRI Vs. STATE OF U.P.
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April 11, 2025 |
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YOGESHWAR RAJ NAGAR Vs. STATE OF U.P.
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March 6, 2025 |
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YUDHISTHIR YADAV Vs. ABHISHEK KUMAR
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July 23, 2025 |
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YUDHVEER SINGH Vs. STATE OF UP
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February 17, 2025 |
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ZAITEK POLYBLENDS PVT. LTD. Vs. DURGA BANSAL FERTILIZER LTD.
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May 22, 2025 |
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ZILA GANNA UTPADAK SAHKARI SAMITI LTD Vs. UNION OF INDIA
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January 20, 2025 |
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