|
DINDYAL Vs. BOARD OF REVENUE
|
December 17, 2024 |
|
SEETA GUPTA Vs. ADDL.DIST.JUDGE
|
July 15, 2024 |
|
(JUVENILE) X Vs. STATE OF U. P.
|
January 30, 2024 |
|
A.K. CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
July 19, 2024 |
|
AAKARSH MATTA Vs. CONSORTIUM OF NATIONAL LAW UNIVERSITIES
|
June 10, 2024 |
|
ABBAS ANSARI Vs. STATE OF U.P.
|
May 1, 2024 |
|
ABBAS ANSARI Vs. ADHICHAK JANPAT KARAGAR
|
February 2, 2024 |
|
ABDIA ARIF Vs. STATE OF U. P.
|
January 31, 2024 |
|
ABDUL HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AMETHI
|
March 29, 2024 |
|
ABDUL HASAN Vs. 1ST ADDL. DIST. JUDGE
|
July 5, 2024 |
|
ABDUL MAJID SIDDIQI Vs. STATE OF U.P.
|
April 29, 2024 |
|
ABDUL MANNAN Vs. STATE OF UP
|
October 4, 2024 |
|
ABDUL RAHMAN Vs. ADHICHHAK JANPAD KARAGAR GHAZIABAD
|
February 5, 2024 |
|
ABHILASHA SHROTI Vs. RAJENDRA PRASAD SHROTI
|
August 6, 2024 |
|
ABHISHEK AWASTHI Vs. STATE OF U.P.
|
November 26, 2024 |
|
ABHISHEK MISHRA Vs. STATE OF U. P.
|
March 13, 2024 |
|
ABHISHEK TRADING CORPORATION Vs. COMMISSIONER (APPEALS)
|
January 19, 2024 |
|
ABHISHEK YADAV Vs. STATE OF U.P.
|
June 4, 2024 |
|
ACHCHEY LAL JAISWAL Vs. STATE OF U.P.
|
July 15, 2024 |
|
ACHCHHAN KHAN Vs. STATE OF U.P
|
April 29, 2024 |
|
ADIL Vs. STATE OF U.P.
|
January 11, 2024 |
|
ADITYA KUMAR Vs. STATE OF U.P.
|
January 18, 2024 |
|
AFTAB ALAM Vs. STATE OF U.P.
|
March 4, 2024 |
|
AIDAL SINGH Vs. STATE OF U.P.
|
February 26, 2024 |
|
AJAI KUMAR GUPTA Vs. A. GA.
|
April 5, 2024 |
|
AJAY KUMAR Vs. STATE OF U. P.
|
January 29, 2024 |
|
AJAY KUMAR Vs. STATE OF U.P.
|
February 8, 2024 |
|
AJAY KUMAR BAGHEL Vs. STATE OF U. P.
|
February 22, 2024 |
|
AJAY KUMAR PANDEY Vs. STATE OF U.P.
|
October 15, 2024 |
|
AJAY KUMAR SHUKLA Vs. STATE OF U.P.
|
July 23, 2024 |
|
AJAY PAL Vs. STATE OF UP
|
August 7, 2024 |
|
AJAY PAL Vs. STATE OF U.P
|
September 23, 2024 |
|
AJAY PAL SINGH Vs. STATE OF U.P.
|
May 29, 2024 |
|
AJAY PRATAP SINGH Vs. THE BOARD OF REVENUE U.P.
|
December 17, 2024 |
|
AJAY RAI Vs. STATE OF U.P.
|
January 4, 2024 |
|
AJAY RAI Vs. STATE OF U.P.
|
January 11, 2024 |
|
AJEET Vs. STATE OF U.P.
|
April 5, 2024 |
|
AJEET PANDEY Vs. DIRECTORATE OF ENFORCEMENT
|
February 13, 2024 |
|
AJIT KUMAR SONKAR Vs. STATE OF U.P.
|
July 24, 2024 |
|
AJMAT ULLAH ANSARI Vs. STATE OF U.P.
|
March 6, 2024 |
|
AJWAR Vs. STATE OF U.P.
|
July 8, 2024 |
|
AKANKSHA KATIYAR Vs. STATE OF U.P.
|
July 1, 2024 |
|
AKBAR ABBASS ZAIDI Vs. STATE OF U. P.
|
February 23, 2024 |
|
AKHIL AGARWAL Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 8, 2024 |
|
AKHILESH KESHARI Vs. STATE OF U. P.
|
March 28, 2024 |
|
AKHILESH KUMAR Vs. STATE OF U.P.
|
March 7, 2024 |
|
AKHILESH KUMAR MISHRA Vs. STATE OF U.P.
|
February 21, 2024 |
|
AKHILESH TRADERS Vs. STATE OF U. P.
|
February 20, 2024 |
|
AKHILESH YADAV Vs. STATE OF U.P.
|
June 28, 2024 |
|
AKHTAR Vs. STATE
|
January 22, 2024 |
|
AKHTAR KHAN Vs. DISTT. JUDGE
|
September 23, 2024 |
|
AKSHAY PRATAP SINGH Vs. STATE OF U.P.
|
March 1, 2024 |
|
ALBERT DAVID LTD. Vs. STATE OF U. P.
|
February 2, 2024 |
|
ALJAMEATUL GAUSIA ARBI COLLEGE UTRAULA BALRAMPUR Vs. STATE OF U. P.
|
February 26, 2024 |
|
ALKA Vs. STATE OF U. P.
|
March 1, 2024 |
|
ALLAHABAD BANK STAFF ASSOCIATION Vs. PRESIDING OFFICER CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
January 18, 2024 |
|
ALOK GUPTA Vs. DISTRICT JUDGE, RENT TRIBUNAL
|
March 12, 2024 |
|
ALOK MITRA JAISWAL Vs. STATE OF U. P.
|
January 17, 2024 |
|
AM INFRATECH PROPRIETORSHIP FIRM Vs. DFCCIL
|
August 12, 2024 |
|
AMAAN ABBAAS Vs. STATE OF U. P.
|
March 7, 2024 |
|
AMAN Vs. STATE OF U.P.
|
April 16, 2024 |
|
AMAN SINHA Vs. STATE OF U.P.
|
June 11, 2024 |
|
AMAR MANI TRIPATHI Vs. STATE OF U. P.
|
March 22, 2024 |
|
AMAR SINGH Vs. STATE OF U.P.
|
February 26, 2024 |
|
AMARDEEP KASHYAP Vs. STATE OF U.P.
|
October 24, 2024 |
|
AMARDEEP SONKAR Vs. STATE OF U.P.
|
April 5, 2024 |
|
AMBIKA YADAV Vs. STATE OF U.P.
|
October 23, 2024 |
|
AMBRISH KUMAR VERMA Vs. STATE OF U.P.
|
May 25, 2024 |
|
AMEENA JUNG Vs. FARIDI WAQF
|
May 21, 2024 |
|
AMIT KUMAR Vs. STATE OF U.P.
|
February 20, 2024 |
|
AMIT KUMAR KUSHWAHA Vs. STATE OF U.P.
|
November 7, 2024 |
|
AMIT MAURYA Vs. STATE OF U. P.
|
March 13, 2024 |
|
AMITY UNIVERSITY Vs. STATE OF U. P.
|
January 25, 2024 |
|
AMRENDRA PRATAP SINGH Vs. ANOOP KUMAR
|
February 7, 2024 |
|
AMRITA RAJ KUMAR PANDIT Vs. STATE OF U. P.
|
January 10, 2024 |
|
ANAND KISHOR DEVACHARAYA Vs. STATE OF U.P.
|
May 14, 2024 |
|
ANAND KUMAR PANDEY Vs. STATE OF U. P.
|
February 20, 2024 |
|
ANARKALI Vs. SIYAWATI
|
May 17, 2024 |
|
ANIL KATIYAR Vs. STATE OF UTTAR PRADESH
|
June 13, 2024 |
|
ANIL KUMAR Vs. STATE OF U. P.
|
February 19, 2024 |
|
ANIL KUMAR Vs. STATE OF UP
|
September 19, 2024 |
|
ANIL KUMAR AGRAWAL Vs. DEVASHEESH BUSINESS INDIA PVT. LTD.
|
February 27, 2024 |
|
ANIL KUMAR CHATURVEDI Vs. UNION OF INDIA
|
February 7, 2024 |
|
ANIL KUMAR MISHRA Vs. STATE OF U. P.
|
January 25, 2024 |
|
ANIL KUMAR SHUKLA Vs. STATE OF U.P.
|
May 13, 2024 |
|
ANIL KUMAR SINGH Vs. STATE OF U.P.
|
March 13, 2024 |
|
ANIL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 25, 2024 |
|
ANIL TUTEJA Vs. STATION HOUSE OFFICER
|
October 4, 2024 |
|
ANIS Vs. VAIBHAV GOYAL
|
December 11, 2024 |
|
ANITA DEVI CHAURASIYA Vs. STATE OF U.P.
|
January 17, 2024 |
|
ANITA GAJRAJ Vs. STATE OF U. P.
|
February 6, 2024 |
|
ANJALI Vs. STATE OF U. P.
|
March 14, 2024 |
|
ANJANEYA SHARMA Vs. UP PUBLIC SERVICE COMMISSION
|
February 28, 2024 |
|
ANJESH Vs. FOOD CORPORATION OF INDIA
|
February 15, 2024 |
|
ANKITA DEVI Vs. JAGDEPENDRA SINGH
|
January 16, 2024 |
|
ANKITA SINGH Vs. STATE OF U.P.
|
June 13, 2024 |
|
ANKUR AGARWAL Vs. STATE OF U.P.
|
October 21, 2024 |
|
ANSAD BADRUDDIN Vs. STATE OF U. P
|
January 24, 2024 |
|
ANSHU GAUR Vs. STATE OF U. P.
|
January 12, 2024 |
|
ANSHUMAN SINGH RATHORE Vs. UNION OF INDIA
|
March 22, 2024 |
|
ANTIMA Vs. STATE OF U.P.
|
July 8, 2024 |
|
ANUJ ARYA Vs. STATE OF U.P.
|
May 31, 2024 |
|
ANUJ KUMAR SHARMA Vs. STATE OF U. P.
|
March 11, 2024 |
|
ANUPAM SINGH Vs. STATE OF U.P.
|
January 17, 2024 |
|
ANUPAMA DWIVEDI Vs. BHARTI AXA LIFE INSURANCE CO.
|
July 19, 2024 |
|
ANUSUIYA SHARMA Vs. STATE OF U. P.
|
March 20, 2024 |
|
APARNA KUSHWAHA Vs. STATE OF U.P.
|
April 10, 2024 |
|
APOORVA GUPTA Vs. VANDANA GUPTA
|
August 30, 2024 |
|
ARCHANA SINGH GAUTAM Vs. STATE OF U.P.
|
June 5, 2024 |
|
ARCHANA TALIYAN Vs. STATE OF U. P.
|
January 11, 2024 |
|
ARPIT SHUKLA Vs. STATE OF U. P.
|
January 30, 2024 |
|
ARSHAD HUSAIN Vs. SHAHNEELA NISHAT
|
December 6, 2024 |
|
ARUN ENTERPRISES Vs. ADDL. DISTRICT JUDGE
|
September 10, 2024 |
|
ARUN KUMAR Vs. STATE OF U.P.
|
May 8, 2024 |
|
ARUN KUMAR SINGH Vs. STATE OF U.P.
|
September 25, 2024 |
|
ARUN PANDEY Vs. NEHA PANDEY
|
November 11, 2024 |
|
ARUNENDRA Vs. STATE OF U.P.
|
March 5, 2024 |
|
ARVIND Vs. STATE OF U P
|
August 6, 2024 |
|
ARVIND SINGH Vs. STATE OF U. P.
|
January 25, 2024 |
|
ARVIND SINGH SENGAR Vs. PRABHA SINGH
|
September 12, 2024 |
|
ARYA KANYA PATHSHALA SAMITI Vs. STATE OF U.P.
|
April 25, 2024 |
|
ARYAKUL INSTITUTE OF PHARMACY Vs. STATE OF U.P.
|
December 27, 2024 |
|
ARYAN LODHI Vs. STATE OF U.P.
|
July 3, 2024 |
|
ASAD ALI Vs. STATE OF U.P.
|
August 9, 2024 |
|
ASHA DEVI Vs. STATE OF U.P.
|
March 1, 2024 |
|
ASHA DEVI GUPTA Vs. STATE OF U. P.
|
April 5, 2024 |
|
ASHIKA PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 21, 2024 |
|
ASHISH JAISWAL Vs. STATE OF U. P.
|
April 4, 2024 |
|
ASHISH KUMAR SINGH SISODIYA Vs. STATE OF U.P.
|
March 29, 2024 |
|
ASHISH KUMAR TIWARI Vs. STATE OF U.P.
|
June 14, 2024 |
|
ASHISH RAI Vs. STATE OF U.P.
|
January 11, 2024 |
|
ASHISH VERMA Vs. STATE OF U.P.
|
January 8, 2024 |
|
ASHOK Vs. STATE OF U.P.
|
May 24, 2024 |
|
ASHOK KUMAR KATIYAR Vs. CHARAN JEET SINGH
|
August 1, 2024 |
|
ASHOK KUMAR MISHRA Vs. STATE OF U. P.
|
March 22, 2024 |
|
ASHOK KUMAR YADAV Vs. STATE OF U. P.
|
January 18, 2024 |
|
ASHOK NISHAD Vs. STATE OF U.P.
|
January 18, 2024 |
|
ASHOK SHARMA Vs. STATE OF U.P.
|
February 7, 2024 |
|
ASHOK TIWARI Vs. STATE OF U.P.
|
September 18, 2024 |
|
ASHOK YADAV Vs. STATE OF U. P.
|
April 2, 2024 |
|
ASHOKA P. U. FOAM (INDIA) PVT. LTD. Vs. STATE OF U. P.
|
January 24, 2024 |
|
ASHUTOSH MISHRA Vs. STATE OF U.P.
|
May 1, 2024 |
|
ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED TV9 Vs. RAHUL SINHA
|
May 3, 2024 |
|
ASSOCIATED SWITCH GEARS AND PROJECTS LTD. Vs. STATE OF U. P.
|
January 25, 2024 |
|
ATUL KUMAR SINGH Vs. STATE OF U.P.
|
February 16, 2024 |
|
ATUL KUMAR SINGH Vs. STATE OF U.P.
|
December 10, 2024 |
|
AVDHESH Vs. STATE OF U.P.
|
February 9, 2024 |
|
AVINASH KUMAR YADAV Vs. STATE OF U. P.
|
February 13, 2024 |
|
AWADHESH SINGH Vs. STATE OF U.P.
|
August 2, 2024 |
|
AYRA KHAN Vs. STATE OF U.P.
|
May 28, 2024 |
|
AYUSH TANDON Vs. STATE OF U. P.
|
January 31, 2024 |
|
B.MARTYR Vs. THAKUR MADAN MOHANJI MAHARAJ TRUST
|
October 17, 2024 |
|
B.S.S. PUBLIC SCHOOL, RAEBARELI Vs. UNION OF INDIA
|
April 25, 2024 |
|
BABBAR Vs. STATE OF U.P.
|
November 12, 2024 |
|
BABITA TRIPATHI Vs. PRAMOD RAM TRIPATHI
|
July 31, 2024 |
|
BABU KHAN Vs. STATE OF U.P. THRU. PRIN. SECY.
|
July 3, 2024 |
|
BABU LAL Vs. STATE OF U. P.
|
February 2, 2024 |
|
BAGISH KUMAR MISHRA Vs. RINKI MISHRA
|
November 14, 2024 |
|
BAHORI LAL Vs. STATE OF U.P.
|
February 7, 2024 |
|
BAIJNATH PRASAD SAH KANOO Vs. UNION OF INDIA
|
June 3, 2024 |
|
BANK OF BARODA Vs. STATE OF U.P.
|
October 25, 2024 |
|
BANK OF INDIA Vs. SAHAJANAND RAI
|
February 5, 2024 |
|
BANTU Vs. STATE OF U. P.
|
March 1, 2024 |
|
BAPPA SHRI NARAIN VOCATIONAL POST GRADUATE COLLEGE Vs. STATE OF U.P.
|
May 29, 2024 |
|
BASANT KUMAR BIHANI Vs. STATE UNION OF INDIA
|
January 16, 2024 |
|
BASANT KUMAR DWIVEDI Vs. KANCHAN DWIVEDI
|
August 28, 2024 |
|
BASU DEO YADAV Vs. STATE OF U.P.
|
July 11, 2024 |
|
BASU DEV SINGH Vs. STATE OF U. P.
|
March 7, 2024 |
|
BEBY Vs. STATE OF U. P.
|
March 20, 2024 |
|
BENARA AUTOS PVT. LTD. Vs. STATE OF U.P.
|
December 4, 2024 |
|
BHAGIRATHI Vs. INDRADEV
|
September 30, 2024 |
|
BHAGONIA DEVI Vs. DISTT. BASIC EDU. OFFICER BANDA
|
March 6, 2024 |
|
BHAGWAN BUX SINGH Vs. BOARD OF REVENUE U.P. ALLAHABAD
|
December 12, 2024 |
|
BHAGWAN LAXMI NARAIN MANDIR TRUST SITUATE AT MOHALLA Vs. STATE OF U. P.
|
February 20, 2024 |
|
BHAGWAN SINGH Vs. STATE OF U. P.
|
February 8, 2024 |
|
BHAGWATI PATHWAR Vs. STATE OF U. P.
|
March 14, 2024 |
|
BHAKTIPUTRA ROHTAM Vs. BANARAS HINDU UNIVERSITY
|
February 13, 2024 |
|
BHAN SINGH Vs. STATE OF U.P.
|
November 13, 2024 |
|
BHANVI SARAN SINGH Vs. STATE OF U.P.
|
May 8, 2024 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. CHAURASIYA ENTERPRISES
|
October 22, 2024 |
|
BHARAT SINGH Vs. STATE OF U.P.
|
March 1, 2024 |
|
BHARAT SINGH KUSHAWAHA Vs. STATE OF U.P.
|
January 23, 2024 |
|
BHARATIYA RASHTRIYA RAJMARG PRADHIKARAN Vs. NEERAJ SHARMA
|
May 24, 2024 |
|
BHAWANA Vs. STATE OF U. P.
|
March 19, 2024 |
|
BHAWANA Vs. STATE OF UTTAR PRADESH
|
May 7, 2024 |
|
BHOLA Vs. STATE OF U.P.
|
April 1, 2024 |
|
BHOLE BABA CONSTRUCTION Vs. STATE OF U.P.
|
January 24, 2024 |
|
BHURE SINGH CHAK Vs. STATE OF U.P.
|
April 29, 2024 |
|
BIJOY KUNDU Vs. PIU KUNDU
|
May 27, 2024 |
|
BINDHESHWARI DEVI SRIVASTAVA Vs. RAMESH CHANDRA MAURYA
|
June 11, 2024 |
|
BINDU SINGH Vs. STATE OF U.P.
|
October 4, 2024 |
|
BINTU SAINI Vs. STATE OF U.P.
|
June 3, 2024 |
|
BINU DEVI Vs. STATE OF UTTAR PRADESH
|
May 6, 2024 |
|
BIPAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
May 1, 2024 |
|
BITTU Vs. STATE OF U.P.
|
February 12, 2024 |
|
BRAJENDRA SINGH CHAUHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 22, 2024 |
|
BRAJESH KUMAR YADAV Vs. STATE OF U.P.
|
September 3, 2024 |
|
BRIJ BHUSHAN SHARAN SINGH Vs. STATE OF U. P.
|
March 12, 2024 |
|
BRIJ LAL Vs. STATE OF U.P.
|
April 27, 2024 |
|
BRIJ MOHAN Vs. STATE OF U.P.
|
January 11, 2024 |
|
BRIJENDRA SWAROOP JAISAWAL Vs. STATE OF U. P.
|
February 2, 2024 |
|
BRIJESH SINGH KUSHWAHA Vs. STATE OF UP
|
April 1, 2024 |
|
BRIJKISHOR SAHU Vs. STATE OF U.P.
|
March 29, 2024 |
|
BRIJPAL SINGH Vs. STATE OF U.P.
|
April 8, 2024 |
|
BRIJRAJ KISHOR PANDEY Vs. KRISHNA CHANDRA MISHRA
|
April 5, 2024 |
|
BRIJWASI SARRAF Vs. UNION OF INDIA
|
January 31, 2024 |
|
C.A.KRITI TANDON Vs. MEHTA SAI DAS JEWELERS
|
July 11, 2024 |
|
C/M DR. ABDUL ALI TIBBIYA COLLEGE AND HOSPITAL Vs. STATE OF U.P.
|
February 22, 2024 |
|
C/M RAHAT JANTA INTER COLLEGE Vs. STATE OF U.P.
|
February 22, 2024 |
|
CANFIN HOMES LTD Vs. STATE OF U.P.
|
August 30, 2024 |
|
CHAKRA MANOHER Vs. STATE OF U. P.
|
February 20, 2024 |
|
CHANDA KEDIA Vs. DWARIKA PRASAD KEDIA
|
April 16, 2024 |
|
CHANDRA BHAN Vs. ADITYA PRASAD
|
July 18, 2024 |
|
CHANDRA PRAKASH MISHRA Vs. STATE OF U.P.
|
December 17, 2024 |
|
CHANDRA RAJ Vs. STATE OF U.P.
|
August 29, 2024 |
|
CHANDRA SEKHAR RAJBHAR Vs. STATE OF U. P.
|
March 21, 2024 |
|
CHANDRABHAN YADAV Vs. STATE OF U.P.
|
January 10, 2024 |
|
CHANDRAJEET KUMAR GOND Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 25, 2024 |
|
CHANDRASHEKHAR PRASAD Vs. STATE OF U. P.
|
March 1, 2024 |
|
CHANDRAWATI SHIKSHAN SANSTHAN Vs. STATE OF U.P.
|
May 20, 2024 |
|
CHARU CHUG Vs. MADHUKAR CHUGH
|
January 10, 2024 |
|
CHEENU Vs. BISHAMBHAR SINGH
|
October 4, 2024 |
|
CHETRARM Vs. STATE OF U.P.
|
October 18, 2024 |
|
CHHABI LAL YADAV Vs. REGISTRAR TRADE UNION UTTAR PRADESH
|
January 3, 2024 |
|
CHHOTE LAL Vs. STATE OF U.P.
|
December 12, 2024 |
|
CHHOTE LAL GUPTA Vs. STATE OF U.P.
|
November 25, 2024 |
|
CHHOTU Vs. STATE OF U.P.
|
April 19, 2024 |
|
CHITRA MISRA Vs. DECATHLON SPORTS INDIA PRIVATE LTD.
|
May 21, 2024 |
|
COMMISSIONER COMMERCIAL TAX Vs. RAJ KUMAR
|
March 5, 2024 |
|
COMMISSIONER, COMMERCIAL TAX Vs. SOMA ENTERPRISES LTD.
|
February 29, 2024 |
|
COMMISSIONER, COMMERCIAL TAX U. P. Vs. R. P. MILK MADE PRODUCTS (P) LTD.
|
April 5, 2024 |
|
COMMISSIONER, COMMERCIAL TAX U. P. LUCKNOW Vs. D. I. C. INDIA LTD.
|
January 24, 2024 |
|
COMMISSIONER, COMMERCIAL TAX U.P. Vs. GODFREY PHILIPS INDIA LIMITED
|
February 12, 2024 |
|
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 25, 2024 |
|
COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID VARANASI Vs. SHAILENDRA KUMAR PATHAK VYAS
|
February 26, 2024 |
|
COMMITTEE OF MANAGEMENT HINDU COLLEGE MORADABAD Vs. MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY
|
February 8, 2024 |
|
COMMITTEE OF MANAGEMENT ROOP KISHOR CHATURVEDI INTER COLLEGE Vs. STATE OF UP
|
July 30, 2024 |
|
COMMITTEE OF MANAGEMENT SRI MAHAVEER INTER COLLEGE Vs. STATE OF U.P.
|
July 1, 2024 |
|
COMMITTEE OF MANAGEMENT, CHANDRAWATI SHIKSHAN SANSTHAN Vs. STATE OF U. P.
|
May 20, 2024 |
|
D. KUMARS AND COMPANY Vs. STATE OF U. P.
|
March 21, 2024 |
|
DALEEP Vs. STATE OF U.P.
|
September 3, 2024 |
|
DAYA PRASAD Vs. STATE OF U.P.
|
October 24, 2024 |
|
DAYA RAM Vs. STATE OF U.P.
|
October 17, 2024 |
|
DAYA RAM Vs. STATE OF U. P.
|
February 6, 2024 |
|
DEEP BUILDERS Vs. STATE OF UTTAR PRADESH
|
May 29, 2024 |
|
DEEPAK SAHANI Vs. STATE OF U.P.
|
July 2, 2024 |
|
DEEPAK SHARMA Vs. STATE OF U. P.
|
February 20, 2024 |
|
DEEPANSHU Vs. STATE OF U. P.
|
January 25, 2024 |
|
DEEPANSHU SRIVASTAVA Vs. UNION OF INDIA
|
March 19, 2024 |
|
DEEPSHIKHA Vs. STATE OF U. P.
|
January 16, 2024 |
|
DEEPU Vs. STATE OF U.P.
|
August 6, 2024 |
|
DEVENDRA Vs. STATE OF U. P.
|
February 23, 2024 |
|
DEVENDRA PRATAP YADAV Vs. STATE OF U.P.
|
January 5, 2024 |
|
DEVENDRA SHUKLA Vs. STATE OF U.P.
|
December 20, 2024 |
|
DEVENDRA TRIPATHI Vs. STATE OF U.P.
|
September 10, 2024 |
|
DEVESH KUMAR Vs. STATE OF U.P.
|
November 11, 2024 |
|
DEVI DAYAL TRUST Vs. RAJHANS TOWERS PVT. LTD
|
May 17, 2024 |
|
DEVRAJ SINGH Vs. BABLI DEVI
|
March 12, 2024 |
|
DHANANJAY SINGH Vs. STATE OF U.P.
|
April 27, 2024 |
|
DHANUSH VIR SINGH Vs. ILA SHARMA
|
July 18, 2024 |
|
DHARAMPAL Vs. STATE OF U.P.
|
April 8, 2024 |
|
DHARMENDRA KUMAR Vs. STATE OF U. P.
|
March 18, 2024 |
|
DHARMENDRA KUMAR SINGH Vs. STATE OF U.P.
|
February 8, 2024 |
|
DHARMENDRA MISHRA Vs. U. P. STATE PUBLIC SERVICES TRIBUNAL
|
January 23, 2024 |
|
DHAUNKAL Vs. STATE OF U. P.
|
March 22, 2024 |
|
DHEERAJ Vs. CHETNA GOSWAMI
|
May 15, 2024 |
|
DHIRENDRA Vs. STATE OF U.P
|
February 6, 2024 |
|
DIGVIJAY SINGH Vs. INDU SINGH
|
November 14, 2024 |
|
DILIP CHARAN WAHAL Vs. UNION OF INDIA
|
April 16, 2024 |
|
DILIP KUMAR JAISWAL Vs. POONAM DEVI
|
April 23, 2024 |
|
DINESH AHUJA Vs. DISTRICT MAGISTRATE
|
November 22, 2024 |
|
DINESH CHANDRA Vs. EADRED FINANCE PVT. LTD.
|
August 13, 2024 |
|
DINESH DIXIT Vs. STATE OF U.P.
|
April 10, 2024 |
|
DINESH HARIRAM VALECHA Vs. STATE OF U.P.
|
February 13, 2024 |
|
DINESH KUMAR Vs. STATE OF UP
|
August 7, 2024 |
|
DINESH KUMAR Vs. STATE OF U.P.
|
August 29, 2024 |
|
DINESH KUMAR SINGH Vs. STATE OF U. P.
|
January 18, 2024 |
|
DINESH KUMAR YADAV Vs. STATE OF U. P.
|
February 26, 2024 |
|
DINESH KUMAY YADAV Vs. STATE OF U.P.
|
March 28, 2024 |
|
DINESH PAL SINGH Vs. PRESIDING OFFICER
|
September 13, 2024 |
|
DINESH PRASAD Vs. STATE OF U.P.
|
July 16, 2024 |
|
DINESH TIWARI Vs. STATE OF U.P.
|
February 22, 2024 |
|
DINESH VERMA Vs. MALTI VERMA
|
November 14, 2024 |
|
DIPAK KUMAR AGARWAL Vs. ASSESSING OFFICER
|
March 19, 2024 |
|
DISTRICT BASIC EDUCATION OFFICER Vs. MAHENDRA
|
March 1, 2024 |
|
DIVISIONAL FOREST OFFICER NORTH KHERI Vs. SURJAN SINGH
|
March 14, 2024 |
|
DIVYANSHU Vs. STATE OF UTTAR PRADESH
|
May 1, 2024 |
|
DIWAKAR NATH TRIPATHI Vs. STATE OF U. P.
|
February 1, 2024 |
|
DIWAKAR SINGH Vs. STATE OF U.P.
|
January 9, 2024 |
|
DODRAJ Vs. STATE OF U.P.
|
August 14, 2024 |
|
DOST MOHAMMAD Vs. STATE OF U. P.
|
March 11, 2024 |
|
DURGA JI (P. G) COLLEGE Vs. AMBRISH KUMAR GOND
|
February 6, 2024 |
|
DURGA PRASAD Vs. STATE
|
February 6, 2024 |
|
DURGA STEEL ROLLING MILLS Vs. OMMISSIONER OF COMMERCIAL TAXES
|
March 15, 2024 |
|
DUSHYANT KUMAR GIRI Vs. STATE OF U.P.
|
September 2, 2024 |
|
DUTTA PRASAD Vs. STATE OF U. P.
|
March 7, 2024 |
|
DYNAMIC INFRACON PVT. LTD. Vs. STATE OF UTTAR PRADESH
|
September 6, 2024 |
|
ECO PLUS STEELS PVT. LTD. Vs. STATE OF U.P.
|
April 3, 2024 |
|
ENERGO CONSTRUCTIONS PRIVATE LIMITED Vs. UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LTD
|
February 21, 2024 |
|
ENGINEER PRABHU DAYAL AGRAWAL Vs. JOING REGISTRAR CO-OP SOCIETY
|
November 14, 2024 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. STATE OF U.P.
|
May 31, 2024 |
|
EXECUTIVE COMMITTEE MAULANA MOHAMAD ALI JAUHAR TRUST Vs. STATE OF U.P.
|
March 18, 2024 |
|
EXECUTIVE ENGINEER ELECTRICITY TRANSMISSION DIVISION Vs. MAHESH CHANDRA
|
April 22, 2024 |
|
EXECUTIVE OFFICER NAGAR Vs. STAINLI KHAN
|
February 1, 2024 |
|
EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD Vs. STATE OF U. P.
|
February 28, 2024 |
|
EZAZ HUSSAIN (HUSBAND) Vs. STATE OF UP
|
November 14, 2024 |
|
FAGOO RAM Vs. RAM LAUT (DIED)
|
March 15, 2024 |
|
FAISAL KHAN Vs. STATE OF U.P.
|
February 12, 2024 |
|
FAIYAZ ABBAS Vs. STATE OF U.P.
|
July 18, 2024 |
|
FAIZAN Vs. STATE OF U.P.
|
October 3, 2024 |
|
FAIZAN KHAN ALIAS RAJA BABU Vs. ADDHIKSHAK JANPADKENDRIYA KARAGAR BAREILLY
|
May 14, 2024 |
|
FAIZI KHAN Vs. STATE OF U. P.
|
February 6, 2024 |
|
FALGUNI STEELS Vs. STATE OF U. P.
|
January 25, 2024 |
|
FAROOK Vs. STATE OF UTTAR PRADESH
|
September 26, 2024 |
|
FATHER OF VICTIM IN CASE CRIME NO 263/2023 Vs. STATE OF U. P.
|
January 25, 2024 |
|
FIROZ KHAN Vs. BANK OF INDIA
|
January 4, 2024 |
|
FLAVURO FOODS PVT. LTD. Vs. OFFICIAL LIQUIDATOR
|
January 5, 2024 |
|
FOOD CORPORATION OF INDIA Vs. SWETA SINGH
|
October 25, 2024 |
|
FURKAN AHMAD Vs. STATE OF U. P.
|
January 11, 2024 |
|
G. S. RAGHAV Vs. STATE OF U. P.
|
February 13, 2024 |
|
GANGA PRASAD Vs. STATE OF U.P.
|
March 22, 2024 |
|
GANGA SAGAR YADAV Vs. DULARI
|
January 9, 2024 |
|
GAPPU Vs. STATE OF U.P.
|
February 15, 2024 |
|
GAURAV MEHTA Vs. ANAMIKA CHOPRA
|
March 6, 2024 |
|
GAURAV YADAV Vs. STATE OF U.P.
|
May 29, 2024 |
|
GAYA SINGH Vs. STATE OF U.P.
|
July 10, 2024 |
|
GEETANJALI TIWARI Vs. UNION OF INDIA
|
January 18, 2024 |
|
GENIUS ORTHO INDUSTRIES Vs. UNION OF INDIA
|
February 29, 2024 |
|
GEO MILLER & CO. PVT. LTD. Vs. UP JAL NIGAM
|
May 17, 2024 |
|
GEPDEC INFRATECH LIMITED Vs. U. P. POWER TRANSMISSION CORPORATION LTD.
|
February 28, 2024 |
|
GHANSHYAM DAS AGARWAL Vs. ANOOP KUMAR
|
November 23, 2024 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. STATE OF U.P.
|
May 2, 2024 |
|
GIRIJA PRASAD OJHA Vs. STATE OF U. P.
|
January 30, 2024 |
|
GIRIJA PRASAD OJHA Vs. STATE OF U.P.
|
December 19, 2024 |
|
GIRISH CHAND SINGH Vs. STATE OF U.P.
|
April 4, 2024 |
|
GLOBE PANEL INDUSTRIES INDIA PVT. LTD Vs. STATE OF U.P.
|
February 5, 2024 |
|
GORELAL Vs. STATE OF U.P.
|
September 5, 2024 |
|
GORELAL Vs. STATE OF U.P.
|
September 4, 2024 |
|
GOVIND PRASAD YADAV Vs. STATE OF U. P.
|
February 8, 2024 |
|
GOVIND RAMAN TRIPATHI Vs. STATE OF U. P.
|
January 11, 2024 |
|
GRAM PANCHAYAT Vs. STATE OF U.P.
|
November 11, 2024 |
|
GRS HOTEL PVT. LTD. LKO. Vs. UNION OF INDIA
|
February 27, 2024 |
|
GULAB DUTT DUBEY Vs. STATE OF U. P.
|
March 14, 2024 |
|
GULSHAN KUMAR BAJWA Vs. LD. CHIEF JUDICIAL MAGISTRATE
|
March 15, 2024 |
|
GUNJAN Vs. RAM RATAN
|
November 12, 2024 |
|
GUNJAN GUPTA Vs. STATE OF U.P.
|
August 8, 2024 |
|
GUR LAL SINGH Vs. STATE OF U.P.
|
November 12, 2024 |
|
GURMEHER SINGH Vs. STATE OF U.P.
|
April 9, 2024 |
|
GURU YADAV Vs. STATE OF U. P.
|
April 2, 2024 |
|
GYANVATI DIXIT Vs. STATE OF U.P.
|
November 27, 2024 |
|
HAFEEZ KHAN Vs. STATE OF U.P.
|
September 13, 2024 |
|
HAIBAT RAM Vs. GOVIND LAL
|
January 30, 2024 |
|
HAJI RAMZAN ABDUL RAUF COLD STORAGE UNIT-I ASOPUR Vs. DISTRICT CONSUMER DISPUTE REDRESSAL FORUM AMBEDKAR NAGAR
|
March 4, 2024 |
|
HAKIM Vs. STATE OF U.P.
|
October 24, 2024 |
|
HANDIA POST GRADUATE COLLEGE, PRAYAGRAJ Vs. STATE OF U. P.
|
February 6, 2024 |
|
HAPPY SINGH Vs. STATE OF U.P.
|
December 16, 2024 |
|
HARENDRA BAHADUR SINGH Vs. STATE OF U. P.
|
February 23, 2024 |
|
HARERAM SINGH Vs. SHAILENDRA VIKRAM SINGH
|
April 29, 2024 |
|
HARI BAHADUR Vs. STATE OF U.P.
|
April 24, 2024 |
|
HARI PRASAD PANDEY Vs. STATE OF UP
|
October 4, 2024 |
|
HARI SHANKAR RAI Vs. STATE
|
May 17, 2024 |
|
HARI SHANKER Vs. STATE OF U.P
|
May 24, 2024 |
|
HARIBHAN SINGH Vs. STATE OF U.P.
|
March 14, 2024 |
|
HARISH CHANDRA Vs. STATE OF U. P.
|
February 29, 2024 |
|
HARISH GULLA Vs. STATE OF U.P.
|
February 1, 2024 |
|
HARISH YADAV Vs. STATE OF U.P.
|
April 24, 2024 |
|
HASAAN RAZA Vs. STATE OF U. P.
|
January 31, 2024 |
|
HASNAIN Vs. STATE OF U. P.
|
March 1, 2024 |
|
HASSANDEEN Vs. UNION OF INDIA
|
February 22, 2024 |
|
HAWKINS COOKERS LIMITED Vs. STATE OF U.P.
|
February 12, 2024 |
|
HAZARI Vs. STATE OF U.P.
|
March 4, 2024 |
|
HCL INFOTECH LTD Vs. COMMISSIONER, COMMERCIAL TAX
|
September 27, 2024 |
|
HEERA LAL Vs. STATE OF U.P.
|
May 3, 2024 |
|
HEERA LAL Vs. STATE OF U.P.
|
February 19, 2024 |
|
HEM KANT Vs. STATE OF U. P.
|
March 12, 2024 |
|
HI TECH PIPE LIMITED Vs. STATE OF U.P.
|
August 5, 2024 |
|
HIMANSHU KANAUJIYA Vs. STATE OF U. P.
|
March 12, 2024 |
|
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U.P
|
April 1, 2024 |
|
HINDUSTAN HERBAL COSMETICS Vs. STATE OF U.P.
|
January 2, 2024 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. STATE OF U.P.
|
May 30, 2024 |
|
HRIDAY RAM Vs. PARAS NATH
|
May 17, 2024 |
|
HRISHIKESH Vs. STATE OF U.P.
|
January 25, 2024 |
|
HUBLAL Vs. KALLOO
|
February 21, 2024 |
|
HUSSAIN ZAIDI Vs. STATE OF UP
|
July 12, 2024 |
|
I.R. CONSTRUCTIONS PVT. LTD Vs. YASHPAL KHULLAR
|
July 29, 2024 |
|
IBNEY HASAN Vs. SPECIAL JUDGE E.C.ACT FAIZABAD
|
May 17, 2024 |
|
ICICI LOMBARD GENERAL INS. CO. LTD. Vs. SEEMA DEVI
|
June 24, 2024 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SURESH
|
January 11, 2024 |
|
IFTIKHAR ALAM Vs. M.M.I. TABACCO PVT. LTD.
|
April 26, 2024 |
|
IKRAR Vs. UNION OF INDIA
|
July 26, 2024 |
|
IMPERIA STRUCTURES LTD. Vs. ANKUR SHARMA
|
September 23, 2024 |
|
IMRAN Vs. STATE OF U.P.
|
January 12, 2024 |
|
INAM Vs. STATE OF U.P.
|
November 27, 2024 |
|
INDER ALIAS LALA Vs. STATE OF U.P.
|
July 8, 2024 |
|
INDEUTSCH INDUSTRIES PRIVATE LIMITED Vs. STATE OF U. P.
|
February 19, 2024 |
|
INDIAN EXPRESS PVT. LTD. Vs. UNION OF INDIA
|
April 12, 2024 |
|
INDIAN OIL CORPORATION LTD Vs. MODERN SERVICE STATION
|
March 6, 2024 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF U. P.
|
January 18, 2024 |
|
INDRA BAHADUR YADAV Vs. HARKHAS AND AAM
|
February 21, 2024 |
|
INDRA WATI Vs. HARIHAR PRASAD UPADHYAY
|
March 13, 2024 |
|
INDRAJEET SINGH Vs. STATE OF U. P.
|
February 29, 2024 |
|
INDU BHUSHAN PANDEY Vs. STATE OF U. P.
|
January 23, 2024 |
|
INFORMANT Vs. STATE OF U.P.
|
May 30, 2024 |
|
INTERNATIONAL SERVICE FELLOWSHIP USA Vs. HARENDRA KUMAR MASIH
|
April 9, 2024 |
|
IRFAN ALI Vs. STATE OF U.P.
|
March 5, 2024 |
|
IRFAN QURESHI Vs. U.P.STATE INDUSTRIAL DEVELOPMENT AUTHORITY
|
October 18, 2024 |
|
IRSHAD AHMAD Vs. STATE OF U.P.
|
May 31, 2024 |
|
ISHITA DUA Vs. TARUN KUMAR SHARMA
|
April 24, 2024 |
|
ISHRAT Vs. STATE OF U.P.
|
June 14, 2024 |
|
ISRAR AHMAD Vs. STATE OF U.P.
|
February 7, 2024 |
|
ISRAR AHMAD Vs. STATE OF U.P
|
January 3, 2024 |
|
ISRAR ALI Vs. STATE OF U. P.
|
February 15, 2024 |
|
JAG MOHAN SINGH Vs. STATE OF U.P.
|
April 24, 2024 |
|
JAGDISH Vs. STATE
|
May 15, 2024 |
|
JAGDISH Vs. STATE OF UTTAR PRADESH
|
May 7, 2024 |
|
JAGDISH PRASAD Vs. STATE OF U. P.
|
February 6, 2024 |
|
JAGDISH PRASAD Vs. BOARD OF REVENUE
|
November 7, 2024 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF U P
|
October 4, 2024 |
|
JAGDISH SINGH @ JAGDISH KUMAR SINGH Vs. STATE OF U P
|
October 4, 2024 |
|
JAGESHWAR Vs. SUNDER LAL
|
April 23, 2024 |
|
JAGMOHINI GUPTA Vs. STATE OF U. P.
|
February 5, 2024 |
|
JAGPAL SINGH YADAV Vs. STATE OF U.P.
|
May 21, 2024 |
|
JAGRAN PRAKASHAN LIMITED Vs. KRISHNA MOHAN TRIVEDI
|
May 9, 2024 |
|
JAI PRAKASH GOYAL Vs. STATE OF U.P.
|
March 21, 2024 |
|
JAID Vs. STATE OF U. P.
|
January 24, 2024 |
|
JAISHREE Vs. STATE OF U. P.
|
January 18, 2024 |
|
JAMAL KHA Vs. SIRAJ AHMAD
|
January 5, 2024 |
|
JAMIA URDU ALIGARH Vs. JAMIA URDU SANSTHA
|
May 8, 2024 |
|
JAMIN Vs. STATE OF U. P.
|
April 1, 2024 |
|
JAMUNA Vs. STATE OF U. P.
|
March 20, 2024 |
|
JAMWANT Vs. STATE OF U.P.
|
April 12, 2024 |
|
JASVINDER KAUR Vs. NATIONAL HIGHWAY AUTHORITY
|
May 29, 2024 |
|
JATAN KUMAR SINGH Vs. STATE OF U. P.
|
February 26, 2024 |
|
JAVERIYA FATMA Vs. STATE OF UTTAR PRADESH
|
April 30, 2024 |
|
JAYPEE INFRATECH LIMITED Vs. EHBH SERVICES PRIVATE LIMITED
|
February 26, 2024 |
|
JAYSHREE KAILASH WANI Vs. OFFICIAL LIQUIDATOR
|
October 25, 2024 |
|
JHANSI ENTERPRISES Vs. STATE OF U.P.
|
March 1, 2024 |
|
JITENDRA KUMAR Vs. STATE OF UTTAR PRADESH
|
May 7, 2024 |
|
JITENDRA KUMAR CHAUDHARY Vs. STATE OF U. P.
|
February 7, 2024 |
|
JITENDRA KUMAR KESHWANI Vs. STATE OF U.P.
|
September 24, 2024 |
|
JITENDRA KUMAR LAKHMANI Vs. STATE OF U.P.
|
September 25, 2024 |
|
JITENDRA KUMAR MANGLA Vs. STATE OF U.P.
|
December 13, 2024 |
|
JITENDRA KUMAR SRIVASTAVA Vs. SWETA SRIVASTAVA
|
August 22, 2024 |
|
JOHN OAKEY AND MOHAN LIMITED Vs. COMMISSIONER COMMERCIAL TAXES, LUCKNOW
|
February 8, 2024 |
|
JUDITH MARIA MONIKA KILLER Vs. STATE OF U.P.
|
January 8, 2024 |
|
JUVENILE X Vs. STATE OF U. P.
|
April 10, 2024 |
|
JUVENILE X Vs. STATE OF U. P.
|
March 6, 2024 |
|
JUVENILE XYZ Vs. STATE OF U.P.
|
June 14, 2024 |
|
JWALA PRASAD Vs. STATE OF U.P.
|
July 3, 2024 |
|
JYOTI Vs. OMWATI
|
May 31, 2024 |
|
JYOTI @ HEERA Vs. OMWATI @ SATO
|
May 31, 2024 |
|
JYOTISH CHANDRA THAPLIYAL Vs. DEVESHWARI THAPLIYAL
|
July 30, 2024 |
|
K. J. ENTERPRISES Vs. STATE OF U. P.
|
February 1, 2024 |
|
KAALU Vs. UNION OF INDIA
|
September 25, 2024 |
|
KAISAR JAHA Vs. S.P., DISTT. SULTANPUR
|
October 25, 2024 |
|
KAJAL KIRAN GUPTA Vs. RAJ KUMAR
|
August 29, 2024 |
|
KALLOO Vs. STATE OF U.P.
|
September 25, 2024 |
|
KALLU Vs. STATE OF U. P.
|
March 13, 2024 |
|
KALPANA MAHESHWARI Vs. STATE OF U.P
|
September 21, 2024 |
|
KAMAL Vs. STATE OF U.P.
|
January 25, 2024 |
|
KAMAL K.P. Vs. STATE OF U.P.
|
September 12, 2024 |
|
KAMALVEER SINGH Vs. ADHIKSHAK JANPAD KARAGAR
|
February 28, 2024 |
|
KAMAR JAHAN Vs. STATE OF U. P.
|
February 20, 2024 |
|
KAMLESH Vs. STATE OF U.P.
|
February 28, 2024 |
|
KAMLESH DEVI Vs. STATE OF U. P.
|
January 25, 2024 |
|
KAMLESH KUMAR JAISWAL Vs. ASHOK KUMAR JAISWAL
|
July 4, 2024 |
|
KAMLESH PATHAK Vs. STATE OF U. P.
|
March 19, 2024 |
|
KAMLESH RANI GUPTA Vs. FIRM SEVAK INDUSTRIES SHAHJAHANPUR
|
April 9, 2024 |
|
KAMLESH SINGH Vs. STATE OF U.P.
|
February 9, 2024 |
|
KAMLESH SINGH Vs. STATE OF U.P.
|
June 27, 2024 |
|
KAMLESH YADAV Vs. STATE OF U. P.
|
January 18, 2024 |
|
KAMTA PRASAD Vs. STATE OF U. P.
|
April 2, 2024 |
|
KANCHAN RAWAT Vs. STATE OF U.P.
|
July 11, 2024 |
|
KAPIL MISRA Vs. STATE OF U.P.
|
November 22, 2024 |
|
KAPIL RAM PANDEY Vs. BOARD OF REVENUE
|
March 11, 2024 |
|
KARAMJEET SINGH Vs. BOARD OF REVENUE U. P. LUCKNOW
|
March 19, 2024 |
|
KARAMVEER SINGH Vs. STATE OF U. P.
|
April 8, 2024 |
|
KARAN Vs. STATE OF U.P.
|
August 27, 2024 |
|
KARAN PATHAK Vs. STATE OF U. P.
|
February 22, 2024 |
|
KARM CHANDRA KUSHWAHA Vs. LALA RAM
|
January 8, 2024 |
|
KARMESH PRATAP SINGH Vs. STATE OF U. P.
|
March 6, 2024 |
|
KASHIF AHMAD Vs. UNION OF INDIA
|
March 21, 2024 |
|
KASHISH ENTERPRISES Vs. STATE OF U.P.
|
May 1, 2024 |
|
KASHMEER SINGH Vs. STATE OF U.P.
|
December 6, 2024 |
|
KASIM Vs. STATE OF U.P.
|
July 4, 2024 |
|
KASTURI DEVI SHEETALAYA PVT. LTD. Vs. PRESIDING OFFICER
|
May 28, 2024 |
|
KAUSHALIYA DEVI Vs. STATE OF U.P.
|
December 2, 2024 |
|
KAVITA Vs. ROHIT KUMAR
|
September 21, 2024 |
|
KAVITA SHARMA Vs. STATE OF U. P.
|
February 6, 2024 |
|
KAVITA TIWARI Vs. STATE OF U. P
|
April 4, 2024 |
|
KAYUM Vs. MOHD. SIDDIKI
|
May 13, 2024 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 25, 2024 |
|
KESHAV KUMAR Vs. STATE OF U.P.
|
February 7, 2024 |
|
KESHAV UGAN JHA Vs. STATE OF U.P.
|
January 16, 2024 |
|
KHEMI Vs. STATE OF U.P.
|
February 27, 2024 |
|
KHURSHEED Vs. STATE OF U.P.
|
February 19, 2024 |
|
KHUSHNUMA BEGUM Vs. STATE OF U.P.
|
May 22, 2024 |
|
KINDER JEET KAUR Vs. KARAM JEET SINGH
|
March 21, 2024 |
|
KINGSWOOD HOTEL PVT. LTD. Vs. STATE OF U.P.
|
December 9, 2024 |
|
KISHORE BIYANI Vs. STATE OF U.P.
|
March 12, 2024 |
|
KISMATI Vs. STATE OF U.P.
|
January 11, 2024 |
|
KM PRIYANKA Vs. STATE OF U. P.
|
February 27, 2024 |
|
KRISHNA KUMAR KALRA Vs. U.P.KHADI AND VILLAGE INDUSTRIES BOARD
|
July 12, 2024 |
|
KRISHNAPAL SINGH Vs. STATE OF UP
|
October 15, 2024 |
|
KRITI GOYAL Vs. DEV SUMAN GOYAL
|
September 20, 2024 |
|
KULDEEP Vs. STATE OF U.P.
|
November 22, 2024 |
|
KULDEEP Vs. STATE OF U. P.
|
February 6, 2024 |
|
KULDEEP NISHAD Vs. STATE OF U.P.
|
September 3, 2024 |
|
KUMAR BHUPENDRA SINGH Vs. STATE OF U.P.
|
January 2, 2024 |
|
KUMARI NISHA Vs. STATE OF U.P.
|
February 8, 2024 |
|
KUNWAR RUKUM SINGH VAIDIK INTER COLLEGE Vs. STATE OF U.P.
|
July 29, 2024 |
|
KUSHMA DEVI Vs. DARSHAN SINGH
|
February 12, 2024 |
|
KUTUMB MARKETING COMPANY Vs. STATE OF U.P.
|
January 10, 2024 |
|
LAJJA RAM MEMORIAL SHIKSHA SAMITI Vs. MANAGING DIRECTOR, J.P. INFRATECH LTD
|
May 31, 2024 |
|
LAKHAN Vs. STATE OF U.P.
|
October 25, 2024 |
|
LALA RAM Vs. STATE OF U.P.
|
March 19, 2024 |
|
LALIT KUMAR Vs. STATE OF U. P.
|
March 22, 2024 |
|
LALTA PRASAD DWIVEDI Vs. STATE OF U. P.
|
January 18, 2024 |
|
LAXMINIYA Vs. DEENA NATH
|
July 30, 2024 |
|
LAYAK SINGH Vs. EKTA KUMARI
|
March 21, 2024 |
|
LOTUS BOULEVARD ESPACIA APARTMENT OWNERS ASSOCIATION Vs. STATE OF U.P.
|
July 1, 2024 |
|
LUCKNOW NAGAR NIGAM Vs. STATE PUBLIC SERVICE TRIBUNAL
|
March 15, 2024 |
|
M.K. FUEL CENTRE Vs. INDIAN OIL CORPORATION LIMITED
|
January 18, 2024 |
|
M/S AMIT ENGINEERING Vs. SUPERINTENDING ENGINEER
|
May 13, 2024 |
|
M/S STANDARD NIWAR MILLS Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS
|
July 30, 2024 |
|
M/S. ANIT ENGINEERING Vs. SUPERINTENDING ENGINEER
|
May 13, 2024 |
|
M/S. DOCKET CARE SYSTEMS Vs. M/S. HARIWILL ELECTRONICS INDIA PVT. LTD
|
April 19, 2024 |
|
M/S. M.M.I. TOBACCO PVT. LTD. Vs. IFTIKHAR ALAM
|
April 26, 2024 |
|
M/S. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY Vs. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
|
July 10, 2024 |
|
MADAN MOHAN SHUKLA Vs. STATE OF U.P.
|
May 30, 2024 |
|
MADHU TANDON Vs. STATE OF U. P.
|
March 5, 2024 |
|
MAHAJAN CARPET, VILLAGE BHATTI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 24, 2024 |
|
MAHAKAL MINING AND CONSTRUCTION Vs. STATE OF U.P.
|
November 7, 2024 |
|
MAHANT BHAGWATI PRASAD CHELA Vs. STATE OF U.P.
|
August 12, 2024 |
|
MAHARAJ KUMARI VISHNUPRIYA Vs. STATE OF U.P.
|
May 20, 2024 |
|
MAHAVIR PRASAD Vs. BALVEER SINGH
|
August 31, 2024 |
|
MAHENDRA KUMAR SINGH Vs. RANI SINGH
|
July 3, 2024 |
|
MAHENDRA PRATAP SINGH Vs. RAMA RAMAN
|
May 27, 2024 |
|
MAHENDRA SINGH KANWAL Vs. STATE OF U.P
|
December 3, 2024 |
|
MAHESH CHAND Vs. BRIJESH KUMAR
|
February 15, 2024 |
|
MAHESH KUMAR Vs. STATE OF U. P.
|
March 11, 2024 |
|
MAHMOOD ALI Vs. STATE OF U.P
|
August 8, 2024 |
|
MAIKU LAL Vs. STATE OF U.P.
|
November 8, 2024 |
|
MAJID Vs. STATE OF U.P.
|
February 29, 2024 |
|
MAKSOOD AHMAD Vs. STATE OF U. P.
|
March 1, 2024 |
|
MALA YADAV Vs. STATE OF U. P.
|
February 16, 2024 |
|
MALAV DWIVEDI Vs. STATE OF OF U.P
|
February 8, 2024 |
|
MALTI DEVI Vs. U. P. COOPERATIVE TRIBUNAL U. P. LUCKNOW
|
March 11, 2024 |
|
MAMTA Vs. STATE OF U.P.
|
March 14, 2024 |
|
MAMTA Vs. KRISHNA DEVI
|
September 9, 2024 |
|
MAMTA KAPOOR Vs. VINOD KUMAR RAI
|
May 27, 2024 |
|
MAN SINGH Vs. ADDL. COMMISSIONER JUDICIAL
|
December 2, 2024 |
|
MANEKA SANJAY GANDHI Vs. RAMBHUAL NISHAD
|
August 14, 2024 |
|
MANGLA PRASAD SINGH Vs. STATE OF U.P.
|
April 2, 2024 |
|
MANGOO SINGH Vs. RAM AUTAR
|
August 21, 2024 |
|
MANIRAM Vs. STATE OF U.P.
|
February 13, 2024 |
|
MANISH KUMAR PATEL Vs. STATE OF U. P.
|
February 6, 2024 |
|
MANISH MISHRA Vs. STATE OF U.P.
|
May 7, 2024 |
|
MANISH SINGH Vs. STATE OF U.P.
|
January 2, 2024 |
|
MANJARI SINGH Vs. UNION OF INDIA
|
February 21, 2024 |
|
MANMOHAN KRISHNA Vs. STATE OF U. P.
|
February 23, 2024 |
|
MANOJ KANNAUJIYA Vs. STATE OF U.P.
|
June 27, 2024 |
|
MANOJ KUMAR GUPTA Vs. SANGEETA
|
February 29, 2024 |
|
MANOJ KUMAR MISHRA Vs. STATE OF U.P.
|
July 26, 2024 |
|
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
|
November 13, 2024 |
|
MANOJ KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
March 1, 2024 |
|
MANOJ TIWARI Vs. STATE OF U. P.
|
February 27, 2024 |
|
MANVENDRA SINGH Vs. STATE OF U. P.
|
March 6, 2024 |
|
MANVIR SINGH Vs. STATE OF U.P.
|
February 7, 2024 |
|
MAQSOOD AHMAD Vs. KUMARI SALMA BANO
|
April 9, 2024 |
|
MASTER ARJEET PRATAP SINGH Vs. STATE OF U.P
|
May 28, 2024 |
|
MASTER MAHIB SAJJAD MASOOD Vs. STATE OF U.P.
|
January 29, 2024 |
|
MATA PRASAD Vs. STATE OF U.P.
|
November 7, 2024 |
|
MATAPHER Vs. STATE OF U.P.
|
April 4, 2024 |
|
MATEEN Vs. STATE OF U.P.
|
June 3, 2024 |
|
MATSYA JIVI SAHKARI SAMITI LIMITED Vs. STATE OF U.P.
|
January 12, 2024 |
|
MAYA DEVI Vs. STATE OF U.P.
|
March 13, 2024 |
|
MAYA DEVI Vs. BHURA LAL
|
July 30, 2024 |
|
MAYA TIWARI Vs. STATE OF U.P.
|
October 23, 2024 |
|
MAYANK GAUTAM Vs. STATE OF U.P.
|
September 24, 2024 |
|
MAYANK MITTAL Vs. DISTRICT JUDGE/RENT TRIBUNAL
|
March 15, 2024 |
|
MAYARAM Vs. STATE OF U.P.
|
July 31, 2024 |
|
MEASURES SARNATH AUTO ZONE PVT LTD Vs. MEASURES SPAN INFRA DEVELOPERS PVT. LTD.
|
May 31, 2024 |
|
MEENA ANAND Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
|
April 2, 2024 |
|
MEENA DEVI Vs. STATE OF U. P.
|
February 5, 2024 |
|
MEENAKSHI MISHRA Vs. STATE OF U. P.
|
March 5, 2024 |
|
MEENAKSHI SHARMA Vs. STATE OF U. P.
|
April 2, 2024 |
|
MEERA AWASTHI Vs. AJEET AWASTHI
|
February 6, 2024 |
|
MEETU PARUTHI Vs. KUSHANK PARUTHI
|
August 30, 2024 |
|
MEHRAB LOGISTICS AND AVIATION LIMITED Vs. STATE OF U.P.
|
February 13, 2024 |
|
MEWA LAL Vs. D.D.C.
|
July 3, 2024 |
|
MEWATI DEVI Vs. STATE OF U.P.
|
April 8, 2024 |
|
MITHILESH MAURYA Vs. STATE OF U.P.
|
April 16, 2024 |
|
MOHAMMAD ANEES Vs. STATE OF UP
|
April 23, 2024 |
|
MOHAMMAD AQEEL Vs. STATE OF U.P.
|
July 31, 2024 |
|
MOHAMMAD JAVAD FAROOQUI Vs. STATE OF U.P.
|
July 8, 2024 |
|
MOHAMMAD REHAN Vs. STATE OF U.P.
|
April 3, 2024 |
|
MOHAMMAD SABIR Vs. UNION OF INDIA
|
February 19, 2024 |
|
MOHAMMAD SHAHID Vs. UNION OF INDIA
|
July 4, 2024 |
|
MOHAMMAD USMAN Vs. KHURSID ALIAS BHOORA
|
January 10, 2024 |
|
MOHAMMAD WASEEM Vs. STATE OF U. P.
|
March 11, 2024 |
|
MOHAMMED FAIZAN Vs. STATE OF U.P.
|
May 10, 2024 |
|
MOHD ADIL Vs. STATE OF U.P.
|
July 22, 2024 |
|
MOHD ASHRAF Vs. STATE OF U.P.
|
July 1, 2024 |
|
MOHD ASIF Vs. STATE OF U.P.
|
June 21, 2024 |
|
MOHD. AMIR Vs. STATE OF U. P.
|
February 8, 2024 |
|
MOHD. ASGAR ALI Vs. UNION OF INDIA
|
April 26, 2024 |
|
MOHD. IKRAM Vs. SHAMSHANA
|
February 16, 2024 |
|
MOHD. MOHSIN Vs. STATE OF U.P.
|
July 9, 2024 |
|
MOHD. NABI Vs. STATE OF U. P.
|
March 15, 2024 |
|
MOHD. RASHID KHAN Vs. STATE OF U. P.
|
March 15, 2024 |
|
MOHD. SHAD Vs. STATE OF U. P.
|
February 29, 2024 |
|
MOHD. SHAKEEL Vs. STATE OF U. P.
|
March 22, 2024 |
|
MOHHAMAD ASLAM Vs. RAM FERAN
|
January 11, 2024 |
|
MOHIT KUMAR Vs. STATE OF U.P.
|
January 16, 2024 |
|
MOHIT SAXENA Vs. PRATIBHA SAXENA
|
November 27, 2024 |
|
MOKSH INNOVATIONS INC. LKO. Vs. E CITY PROPERTY MANAGEMENT AND SERVICES (P) LTD. NEW DELHI
|
May 8, 2024 |
|
MONU KUMAR Vs. STATE OF U.P.
|
May 30, 2024 |
|
MONU KUMAR Vs. STATE OF U.P.
|
May 31, 2024 |
|
MRIDULA SINGH Vs. LUCKNOW DEVELOPMENT AUTHORIY GOMTI NAGAR LKO
|
May 21, 2024 |
|
MS. BABA BETI Vs. STATE OF U. P.
|
March 19, 2024 |
|
MUKEEM @ MUKEEM SHEIKH Vs. STATE OF U.P.
|
July 12, 2024 |
|
MUKESH Vs. STATE OF U.P.
|
November 8, 2024 |
|
MUKESH KUMAR Vs. STATE OF U. P.
|
April 1, 2024 |
|
MUKESH RAM Vs. STATE OF UP
|
August 6, 2024 |
|
MUKTA SRIVASTAVA Vs. STATE OF U. P.
|
March 20, 2024 |
|
MUKTI NATH GIRI Vs. STATE OF U.P
|
April 12, 2024 |
|
MUMTAZ BANO Vs. STATE OF U.P.
|
May 1, 2024 |
|
MUNAKKA DEVI Vs. STATE OF U. P.
|
February 23, 2024 |
|
MUNNI DEVI Vs. SHASHIKALA PANDEY
|
December 17, 2024 |
|
MURARI Vs. STATE
|
August 14, 2024 |
|
MURARI KUMAR Vs. STATE OF U. P.
|
February 27, 2024 |
|
NABI SARVAR Vs. STATE OF U.P.
|
February 27, 2024 |
|
NAGAR PALIKA PARISHAD Vs. PRESIDING OFFICER OF LABOUR COURT
|
October 21, 2024 |
|
NAGENDRA SHARMA Vs. COURT OF PRINCIPLE JUDGE FAMILY COURT
|
October 18, 2024 |
|
NAIMULLAH SHEIKH Vs. STATE OF U.P.
|
January 10, 2024 |
|
NAINA ANANDJEE Vs. STATE OF U.P.
|
March 29, 2024 |
|
NAITIK PARTY Vs. UNION OF INDIA
|
September 26, 2024 |
|
NANDAN SINGH BISHT Vs. STATE OF U.P.
|
November 12, 2024 |
|
NANDINI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AYODHYA
|
March 14, 2024 |
|
NANHAK Vs. STATE
|
May 17, 2024 |
|
NANKI BAI Vs. D. D. C.
|
April 4, 2024 |
|
NARAIN CONSTRUCTION Vs. STATE OF U.P.
|
November 18, 2024 |
|
NARENDRA PAL Vs. STATE OF U.P.
|
July 25, 2024 |
|
NARENDRA SINGH Vs. STATE OF U. P.
|
February 19, 2024 |
|
NARENDRA VERMA Vs. STATE OF U.P.
|
July 9, 2024 |
|
NAROMATTIE DEVI GANPAT Vs. UNION OF INDIA
|
January 18, 2024 |
|
NASEEM Vs. STATE OF U. P.
|
February 7, 2024 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. JAGPAL SINGH
|
November 11, 2024 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MUSAFIR
|
May 6, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJ KUMARI
|
August 13, 2024 |
|
NATTHAN SINGH Vs. STATE OF U.P.
|
December 5, 2024 |
|
NATTHU Vs. STATE OF U.P.
|
February 27, 2024 |
|
NAVDEEP CHANDEL Vs. STATE OF U. P.
|
March 19, 2024 |
|
NAVEEN CHAND JAIN Vs. MANAV SHARMA
|
December 6, 2024 |
|
NAVEEN KUMAR VERMA Vs. STATE OF U.P.
|
September 10, 2024 |
|
NAVJOT SINGH Vs. STATE OF U.P.
|
March 29, 2024 |
|
NAZIYA ANSARI Vs. STATE OF U,P,
|
June 7, 2024 |
|
NEELAM Vs. STATE OF U.P.
|
January 18, 2024 |
|
NEELKANTH CONSTRUCTION Vs. UNION OF INDIA
|
January 19, 2024 |
|
NEERAJ POTATO PRESARVATION AND FOOD PRODUCTS PVT. LTD. Vs. U. P. MICRO SMALL AND MEDIUM ENTERPRISES FACILIATION COUNCIL
|
February 21, 2024 |
|
NEERAJ RAIDAS Vs. STATE OF U.P.
|
May 31, 2024 |
|
NEETU SHARMA Vs. STATE OF U. P.
|
February 8, 2024 |
|
NEHA TRIPATHI Vs. STATE OF U.P.
|
September 10, 2024 |
|
NETRAM Vs. STATE OF UP
|
October 17, 2024 |
|
NEW BORN BABY OF GURMEET KAUR Vs. STATE OF U.P.
|
May 25, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BALAK RAM
|
July 16, 2024 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PERMANENT LOK ADALAT
|
September 13, 2024 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SHALLO BEGUM
|
October 25, 2024 |
|
NIKITA Vs. STATE OF UP
|
January 30, 2024 |
|
NIRANJAN Vs. STATE OF U. P.
|
April 2, 2024 |
|
NIRMAL AGARWAL Vs. PRADEEP KUMAR GUPTA
|
July 15, 2024 |
|
NIRMAL SINGH Vs. STATE OF U. P.
|
February 29, 2024 |
|
NISHA Vs. STATE OF U.P.
|
April 25, 2024 |
|
NISHANT KUMAR Vs. STATE OF U. P.
|
March 19, 2024 |
|
NITESH KUMAR RASTOGI Vs. STATE OF U. P.
|
February 23, 2024 |
|
NITESH KUMAR SINGH YADAV Vs. STATE OF U. P.
|
March 20, 2024 |
|
NITIN TIWARI Vs. STATE OF U. P.
|
January 12, 2024 |
|
NO. JC- 581641M SUB MAJ CLK Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH LKO.
|
January 5, 2024 |
|
NOKIA SOLUTIONS AND NETWORKS INDIA PVT. LTD. Vs. STATE OF U. P.
|
February 6, 2024 |
|
NOOR AHMAD Vs. STATE OF U. P.
|
February 29, 2024 |
|
OM NARAIN TRIPATHI Vs. STATE OF U. P.
|
January 29, 2024 |
|
OM PRAKASH Vs. STATE OF U. P.
|
March 7, 2024 |
|
OM PRAKASH Vs. STATE OF U. P.
|
February 23, 2024 |
|
OM PRAKASH SINGH Vs. SHAKUNTALA VARMA
|
November 26, 2024 |
|
OM PRAKASH UPADHYA Vs. VIJAY KUMAR
|
July 31, 2024 |
|
OMIKA DEVI Vs. INDIAN BANK (ALLAHABAD BANK)
|
November 14, 2024 |
|
OMPRAKASH Vs. STATE OF U. P.
|
March 6, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PREETI
|
September 3, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. URMILA
|
February 23, 2024 |
|
OWAIS KHAN Vs. STATE OF U.P.
|
April 19, 2024 |
|
PADAM SINGHEE Vs. DIRECTORATE OF ENFORCEMENT
|
November 14, 2024 |
|
PADMDHAR SINGH Vs. STATE OF U.P.
|
August 12, 2024 |
|
PANKAJ RASTOGI Vs. MOHD SAZID
|
January 30, 2024 |
|
PAPPU Vs. STATE OF U.P.
|
October 25, 2024 |
|
PAPPU Vs. STATE OF U. P.
|
March 20, 2024 |
|
PARAG MEMORIAL EDUCATIONAL INSTIT. Vs. GRAM PANCHAYAT SAREHRI,
|
March 13, 2024 |
|
PARAMJIT SINGH Vs. UNION OF INDIA
|
April 9, 2024 |
|
PARTHAS TEXTILES Vs. STATE OF U.P.
|
July 9, 2024 |
|
PAWAN KUMAR Vs. STATE OF U.P.
|
February 16, 2024 |
|
PAWAN KUMAR PANDEY Vs. SUDHA
|
October 24, 2024 |
|
PAWAN KUMAR SRIVASTAVA Vs. SHAILY SRIVASTAVA
|
September 12, 2024 |
|
PINKI VISHWAKARMA Vs. STATE OF U.P.
|
February 28, 2024 |
|
PINTU SINGH Vs. STATE OF U.P.
|
May 10, 2024 |
|
PIYUSH SHUKLA Vs. RAM KUMAR GUPTA
|
March 12, 2024 |
|
POONAM Vs. VINAY KUMAR SINGH
|
September 9, 2024 |
|
POORNIMA SINGH Vs. STATE OF U.P
|
March 6, 2024 |
|
PRABHAGIYA NIDESHAK VAN Vs. VAN. EVAM SANGIK VANKI KARMACHARI
|
January 11, 2024 |
|
PRABHAT LAL Vs. STATE OF U.P.
|
August 9, 2024 |
|
PRABHAT PANDEY Vs. STATE OF U. P.
|
April 5, 2024 |
|
PRADEEP AGNIHOTRI Vs. STATE OF U.P.
|
March 7, 2024 |
|
PRADEEP KUMAR Vs. STATE OF U.P.
|
April 22, 2024 |
|
PRADEEP KUMAR Vs. CO-OPERATIVE TRIBUNAL U. P.
|
March 12, 2024 |
|
PRADEEP KUMAR Vs. STATE OF U. P.
|
January 25, 2024 |
|
PRADEEP KUMAR NAI Vs. STATE OF U.P.
|
August 1, 2024 |
|
PRADEEP KUMAR PANDEY Vs. STATE OF U.P.
|
January 4, 2024 |
|
PRADEEP KUMAR VERMA Vs. UNION OF INDIA
|
May 16, 2024 |
|
PRADEEP YADAV Vs. STATE OF U. P.
|
February 13, 2024 |
|
PRADUM SINGH Vs. STATE OF U.P.
|
May 31, 2024 |
|
PRADUMN GOND Vs. STATE OF U.P.
|
April 3, 2024 |
|
PRAGAT GUPTA Vs. STATE OF U.P.
|
February 9, 2024 |
|
PRAKASH KUMAR GUPTA Vs. STATE OF U.P.
|
August 29, 2024 |
|
PRAMILA TIWARI Vs. ANIL KUMAR MISHRA
|
May 10, 2024 |
|
PRAMOD Vs. STATE OF U. P.
|
March 1, 2024 |
|
PRAMOD Vs. STATE OF U.P.
|
July 5, 2024 |
|
PRAMOD PANDEY Vs. STATE OF U.P.
|
May 31, 2024 |
|
PRANJAL SHUKLA Vs. STATE OF U.P.
|
October 3, 2024 |
|
PRASHANT CHANDRA Vs. HARISH GIDWANI DEPUTY COMMISSIONER OF INCOME TAX
|
August 9, 2024 |
|
PRASHANT SINGH Vs. STATE OF U.P.
|
January 16, 2024 |
|
PRATEEKSHA Vs. STATE OF U. P.
|
February 22, 2024 |
|
PRAVEEN KUMAR SINGH Vs. STATE OF U.P.
|
July 25, 2024 |
|
PRAVESH Vs. STATE OF U.P.
|
March 4, 2024 |
|
PREETI Vs. STATE OF U.P.
|
March 29, 2024 |
|
PREETI ARORA Vs. SUBHASH CHANDRA ARORA
|
March 5, 2024 |
|
PREM KUMAR Vs. GURUDEV SINGH
|
December 11, 2024 |
|
PREM NARAYAN TIWARI Vs. STATE OF U.P.
|
March 11, 2024 |
|
PREM SINGH PRAJAPATI Vs. STATE OF U.P.
|
May 17, 2024 |
|
PRITI SINGH Vs. BIRENDRA NARAIN SINGH
|
September 26, 2024 |
|
PRITI UPADHYAY Vs. BANARAS HINDU UNIVERSITY VARANASI
|
March 12, 2024 |
|
PRIYANKA MALL Vs. STATE OF U.P.
|
January 9, 2024 |
|
PUNITA BHATT Vs. B.S.N.L.
|
November 22, 2024 |
|
PUNJAB NATIONAL BANK Vs. IKRAM KHAN
|
August 30, 2024 |
|
PUNJAB NATIONAL BANK EARLIER ORIENTAL BANK OF COMMERCE Vs. SANJEEVANI SHIKSHA SAMITI
|
May 27, 2024 |
|
PURUSHOTTAM DAS Vs. STATE OF U.P.
|
March 29, 2024 |
|
PUSPENDRA SINGH Vs. STATE OF U.P.
|
February 1, 2024 |
|
PUTTAN Vs. STATE OF U.P.
|
July 31, 2024 |
|
PYARE LAL Vs. UNION OF INDIA
|
March 5, 2024 |
|
R. SHANKAR RAMAN WHOLE TIME DIRECTOR AND CHIEF FINANCIAL OFFICER Vs. STATE OF U. P.
|
April 26, 2024 |
|
RABINDRA KUMAR Vs. DISCIPLINARY AUTHORITY/ASSISTANT GENERAL MANAGER
|
February 1, 2024 |
|
RACHANA Vs. STATE OF U. P.
|
January 18, 2024 |
|
RADHE SHYAM Vs. STATE OF U.P.
|
May 31, 2024 |
|
RADHEY JAISWAL Vs. STATE OF U.P.
|
March 6, 2024 |
|
RADHIKA SINGH Vs. RAJIV GUPTA
|
April 3, 2024 |
|
RAEESA BANO Vs. TABASSUM JAHAN
|
February 28, 2024 |
|
RAFIQUE ANSARI Vs. STATE OF U.P.
|
April 29, 2024 |
|
RAGHUNATH DUBEY Vs. STATE OF U.P.
|
February 26, 2024 |
|
RAHIS AHMAD Vs. STATE OF U.P.
|
September 10, 2024 |
|
RAHUL CHAUDHARI Vs. STATE OF U.P.
|
June 18, 2024 |
|
RAHUL KUMAR PANDEY Vs. STATE OF U. P.
|
February 28, 2024 |
|
RAHUL MISHRA Vs. STATE OF U.P.
|
February 27, 2024 |
|
RAHUL SINGH Vs. INDIAN OIL CORPORATION LTD
|
March 6, 2024 |
|
RAJ KISHORI KUSHWAHA Vs. STATE OF UTTAR PRADESH
|
May 7, 2024 |
|
RAJ KUMAR GAUTAM Vs. STATE OF U. P.
|
January 30, 2024 |
|
RAJ KUMAR SAROJ Vs. STATE OF U. P.
|
January 30, 2024 |
|
RAJ KUMAR YADAV Vs. STATE OF U. P.
|
April 2, 2024 |
|
RAJA Vs. STATE OF U.P.
|
November 7, 2024 |
|
RAJA @ RAJA PATEL Vs. STATE OF U.P.
|
September 26, 2024 |
|
RAJA QURAISHI Vs. STATE OF U.P.
|
March 29, 2024 |
|
RAJA RAM Vs. RAM ASREY
|
June 11, 2024 |
|
RAJANSH MARBLE HOUSE GOMTI NAGAR LKO. Vs. COMMISSIONER COMMERCIAL TAX U. P. LUCKNOW
|
January 11, 2024 |
|
RAJEEV GUPTA Vs. SWATANTRATA SANGRAM SENANI ASHRIT SANGATHAN
|
March 21, 2024 |
|
RAJEEV SINGH Vs. STATE OF U.P.
|
December 19, 2024 |
|
RAJEEV SINHA Vs. UNION OF INDIA
|
February 5, 2024 |
|
RAJENDRA Vs. STATE OF U.P.
|
January 25, 2024 |
|
RAJENDRA Vs. STATE OF U. P.
|
May 15, 2024 |
|
RAJENDRA DHAR DWIVEDI Vs. STATE OF U. P.
|
February 21, 2024 |
|
RAJENDRA KUMAR MISHRA Vs. STATE OF U. P.
|
March 14, 2024 |
|
RAJENDRA PRASAD Vs. STATE OF U. P.
|
February 5, 2024 |
|
RAJENDRA PRASAD GAUR Vs. STATE OF U.P.
|
March 19, 2024 |
|
RAJENDRA SINGH Vs. PRABHU NARAYAN SINGH V. C. L. D. A. LKO.
|
April 4, 2024 |
|
RAJENDRA SINGH Vs. STATE OF U. P.
|
February 28, 2024 |
|
RAJESH Vs. STATE
|
May 31, 2024 |
|
RAJESH KUMAR Vs. STATE OF U. P.
|
January 25, 2024 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
March 11, 2024 |
|
RAJESH KUMAR GAUR Vs. STATE OF U.P.
|
June 10, 2024 |
|
RAJESH PAL SINGH Vs. STATE OF U.P.
|
April 27, 2024 |
|
RAJESH RAUNIYAR Vs. STATE OF U. P.
|
January 25, 2024 |
|
RAJESHWAR SINGH Vs. STATE OF U.P.
|
May 13, 2024 |
|
RAJIT RAM YADAV Vs. STATE OF UTTAR PRADESH
|
July 8, 2024 |
|
RAJIV KUMAR Vs. STATE OF U.P.
|
October 1, 2024 |
|
RAJIV MALHOTRA Vs. STATE OF U.P.
|
May 6, 2024 |
|
RAJKUMAR Vs. STATE OF U.P.
|
May 14, 2024 |
|
RAJNI RANI Vs. STATE OF U. P.
|
January 11, 2024 |
|
RAJNI RANI Vs. STATE OF UP
|
March 12, 2024 |
|
RAJU PATEL Vs. STATE OF U.P.
|
January 31, 2024 |
|
RAJU SAHU Vs. STATE OF U.P.
|
March 6, 2024 |
|
RAJVEER SINGH Vs. STATE OF U.P.
|
May 24, 2024 |
|
RAKESH Vs. STATE OF U. P.
|
February 1, 2024 |
|
RAKESH BABU Vs. U. P. RAJKIYA NIRMAN NIGAM LTD.
|
February 15, 2024 |
|
RAKESH KUMAR Vs. STATE OF U. P.
|
February 23, 2024 |
|
RAKESH KUMAR Vs. STATE OF U.P.
|
January 5, 2024 |
|
RAKESH KUMAR AWASTHI Vs. STATE OF U. P.
|
February 8, 2024 |
|
RAKESH KUMAR JAISWAL Vs. STATE OF U.P.
|
April 19, 2024 |
|
RAKESH KUMAR SHARMA Vs. U. P. POWER CORPORATION LTD.
|
January 30, 2024 |
|
RAKESH KUMAR SINGH Vs. STATE OF U.P.
|
April 25, 2024 |
|
RAKESH TRIPATHI Vs. STATE OF U.P
|
February 7, 2024 |
|
RAKESH UPADHYAY Vs. STATE OF U.P.
|
May 1, 2024 |
|
RAKHI Vs. STATE OF U.P.
|
March 13, 2024 |
|
RAKSHA Vs. STATE OF UP
|
February 15, 2024 |
|
RAM BAHADUR SINGH Vs. STATE OF U. P.
|
February 15, 2024 |
|
RAM BAHAL Vs. D.D.C.
|
April 29, 2024 |
|
RAM BHAROSE MAIKU LAL INTER COLLEGE Vs. STATE OF U.P.
|
October 4, 2024 |
|
RAM BHUL Vs. STATE OF U.P.
|
April 29, 2024 |
|
RAM BUX Vs. STATE OF U P
|
August 8, 2024 |
|
RAM CHANDRA Vs. STATE OF U. P.
|
February 22, 2024 |
|
RAM CHANDRA JAISWAL Vs. NATIONAL INSURANCE CO. LTD.
|
February 7, 2024 |
|
RAM JANAM MISHRA Vs. STATE OF U. P.
|
February 23, 2024 |
|
RAM JI Vs. STATE OF U.P.
|
September 26, 2024 |
|
RAM KEVAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH
|
January 10, 2024 |
|
RAM KEWAL Vs. STATE OF U.P.
|
January 19, 2024 |
|
RAM KISHAN BAIRWA Vs. CENTRAL EXCISE SERVICE TAX APPELLATE TRIBUNAL
|
April 15, 2024 |
|
RAM KRIPAL Vs. JAGJEEVAN
|
December 20, 2024 |
|
RAM KUMAR Vs. STATE OF U. P.
|
March 14, 2024 |
|
RAM LAKHAN Vs. STATE OF U. P.
|
March 7, 2024 |
|
RAM MURTI SHARMA Vs. VII ADDL. DISTRICT JUDGE FAIZABAD
|
January 5, 2024 |
|
RAM NARAYAN KASHYAP Vs. STATE OF U. P.
|
February 7, 2024 |
|
RAM PAL SONI Vs. STATE OF U. P.
|
April 5, 2024 |
|
RAM PRATAP SINGH Vs. UNION OF INDIA
|
March 11, 2024 |
|
RAM PRATAP SINGH Vs. UNION OF INDIA
|
May 24, 2024 |
|
RAM SANEHI Vs. STATE OF U.P.
|
March 6, 2024 |
|
RAM SEWAK YADAV Vs. STATE OF U. P.
|
February 1, 2024 |
|
RAM SHARAN SINGH Vs. STATE OF U.P.
|
December 19, 2024 |
|
RAM SHIROMANI PANDEY Vs. MANOJ TIWARI
|
September 24, 2024 |
|
RAM SWAROOP Vs. STATE OF U.P.
|
July 1, 2024 |
|
RAM TAULAN YADAV Vs. HIMANSHU KESARWANI
|
November 8, 2024 |
|
RAM TIRATH Vs. STATE OF U. P.
|
March 19, 2024 |
|
RAM UDIT Vs. STATE OF U.P.
|
January 9, 2024 |
|
RAMA KANT Vs. STATE OF U. P.
|
February 15, 2024 |
|
RAMASHRAY YADAV Vs. STATE OF U.P.
|
August 20, 2024 |
|
RAMAUTAR Vs. AWADHESH NARAYAN SINGH
|
September 4, 2024 |
|
RAMEEZ KHAN Vs. STATE OF U.P.
|
May 7, 2024 |
|
RAMESH IYER Vs. STATE OF U.P
|
March 19, 2024 |
|
RAMESH KUMAR Vs. STATE OF U. P.
|
January 17, 2024 |
|
RAMESH KUMAR PATHAK Vs. STATE OF UTTAR PRADESH
|
May 7, 2024 |
|
RAMESH YADAV Vs. STATE OF U.P.
|
July 29, 2024 |
|
RAMESHWAR SINGH YADAV Vs. STATE OF U.P.
|
August 2, 2024 |
|
RAMESHWARI DEVI Vs. RAKESH MISHRA
|
February 28, 2024 |
|
RAMLALI MISHRA Vs. STATE OF U.P.
|
May 13, 2024 |
|
RAMPRAVESH SINGH Vs. STATE OF U.P.
|
June 5, 2024 |
|
RANA PRATAP SINGH Vs. NEETU SINGH
|
March 29, 2024 |
|
RANCHU Vs. STATE OF U.P.
|
May 16, 2024 |
|
RANI DEVI Vs. STATE OF U.P.
|
July 3, 2024 |
|
RANJEET Vs. STATE OF UP
|
January 31, 2024 |
|
RANJEET KUMAR YADAV Vs. STATE OF U. P.
|
February 15, 2024 |
|
RANJEET SINGH Vs. STATE OF U.P.
|
January 5, 2024 |
|
RANJU SRIVASTAVA Vs. STATE OF U. P.
|
February 21, 2024 |
|
RASHEED AHMED Vs. STATE OF U.P.
|
March 11, 2024 |
|
RATAN KUMAR YADAV Vs. STATE OF U.P.
|
May 6, 2024 |
|
RATAN PAHALWAN Vs. STATE OF U.P.
|
May 17, 2024 |
|
RAVENDRA SINGH Vs. UNION OF INDIA
|
March 12, 2024 |
|
RAVI Vs. STATE OF UP
|
March 4, 2024 |
|
RAVI Vs. STATE OF U.P.
|
November 28, 2024 |
|
RAVI KUMAR Vs. STATE OF U. P.
|
May 13, 2024 |
|
RAVINDRA SINGH Vs. STATE OF U.P.
|
June 11, 2024 |
|
RAVINDRA SINGH RATHAUR Vs. STATE OF U.P.
|
July 24, 2024 |
|
RAY SAHAB Vs. STATE OF U. P.
|
February 19, 2024 |
|
RAYBAHADUR SINGH Vs. UNION OF INDIA
|
November 23, 2024 |
|
REENA Vs. STATE OF U. P.
|
March 21, 2024 |
|
REETA DEVI Vs. RAJ KAMAL SAHAKARI AWAS YOJNA
|
July 1, 2024 |
|
REGIONAL MANAGER, CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 6, 2024 |
|
REHAN AHMAD Vs. STATE OF U.P.
|
May 13, 2024 |
|
RELIANCE NIPPPON LIFE INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT
|
March 1, 2024 |
|
RENU SINGH Vs. SHUBHANG CHAUHAN
|
March 14, 2024 |
|
RESHMA BI Vs. STATE OF U. P.
|
February 15, 2024 |
|
RICHA MUMGAIE Vs. HARENDRA PRASAD
|
March 20, 2024 |
|
RICHA SINGH Vs. STATE OF UP
|
November 11, 2024 |
|
RINKU @ UMESH DWIVEDI Vs. STATE OF U.P.
|
July 18, 2024 |
|
RISHI NATH SINGH Vs. STATE OF U. P.
|
January 17, 2024 |
|
RITESH AGRAWAL Vs. COMMISSIONER, DEVI PATAN MANDAL
|
March 7, 2024 |
|
RITU DEVI Vs. STATE OF U.P.
|
December 20, 2024 |
|
RITURAJ SINGH Vs. STATE OF U.P.
|
July 5, 2024 |
|
ROMIT SONI Vs. STATE OF U. P.
|
March 21, 2024 |
|
ROOHI NAAZ Vs. STATE OF U.P.
|
September 5, 2024 |
|
ROSHAN SINGH Vs. STATE OF U. P.
|
February 22, 2024 |
|
ROYAL SANITATIONS Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 25, 2024 |
|
RUHI NAAZ Vs. STATE OF U.P.
|
April 16, 2024 |
|
RUPESH KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
April 9, 2024 |
|
RYEN Vs. STATE OF U.P.
|
July 31, 2024 |
|
S. KRISHNA Vs. STATE OF U. P.
|
March 12, 2024 |
|
SABIHA KHATOON Vs. PRESCRIBED AUTHORITY
|
January 11, 2024 |
|
SABIR ALI Vs. STATE OF U. P.
|
February 16, 2024 |
|
SABIR ALIAS AKRAM Vs. STATE OF U.P.
|
May 10, 2024 |
|
SACHIN KUMAR SINGH Vs. STATE OF U.P.
|
February 6, 2024 |
|
SACHITANAND RAI Vs. STATE OF U. P.
|
January 30, 2024 |
|
SADIK Vs. STATE OF U.P.
|
February 19, 2024 |
|
SAGAR SHUKLA Vs. STATE OF U.P.
|
June 25, 2024 |
|
SAHIN Vs. STATE OF U.P.
|
June 3, 2024 |
|
SAILESH YADAV Vs. STATE OF U.P.
|
April 25, 2024 |
|
SAJEB ALI Vs. STATE OF U.P.
|
July 23, 2024 |
|
SAJID Vs. STATE OF U.P.
|
May 21, 2024 |
|
SALEEM Vs. STATE OF U. P.
|
January 17, 2024 |
|
SAM HIGGINBOTTOM INSTITUTE OF AGRICULTURE TECHNOLOGY Vs. ACURITE CONTRACTORS ENGINEERS
|
August 27, 2024 |
|
SAMMUKH LAND DEVELOPERS AND PROMOTERS PVT. LTD Vs. COLLECTOR/DISTRICT MAGISTRATE
|
February 2, 2024 |
|
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF U. P.
|
March 12, 2024 |
|
SANDEEP ENTERPRISES Vs. STATE OF U.P.
|
December 4, 2024 |
|
SANDEEP KUMAR Vs. STATE
|
March 18, 2024 |
|
SANDEEP MIGLANI Vs. UNION OF INDIA
|
June 5, 2024 |
|
SANDEEP YADAV Vs. UNION OF INDIA
|
April 5, 2024 |
|
SANGEETA Vs. STATE OF U. P.
|
January 30, 2024 |
|
SANGITA Vs. STATE OF U.P.
|
April 25, 2024 |
|
SANJAY Vs. STATE OF U. P.
|
March 19, 2024 |
|
SANJAY AGARWAL Vs. RAHUL AGARWAL
|
January 9, 2024 |
|
SANJAY KUMAR BAGHEL Vs. STATE OF U. P.
|
February 26, 2024 |
|
SANJAY KUMAR SINGH Vs. STATE OF U.P.
|
April 29, 2024 |
|
SANJAY KUMAR TRIPATHI Vs. SURYAKALI TRIPATHI
|
August 5, 2024 |
|
SANJAY YADAV PRADHAN Vs. STATE OF U. P.
|
February 1, 2024 |
|
SANJAYA DIKSHIT Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 4, 2024 |
|
SANJEEV KUMAR Vs. STATE OF U. P.
|
April 2, 2024 |
|
SANJEEV KUMAR Vs. STATE OF U. P.
|
March 6, 2024 |
|
SANJEEV KUMAR Vs. STATE OF U.P.
|
March 14, 2024 |
|
SANJIT SINGH SALWAN Vs. SARDAR INDERJIT SINGH SALWAN
|
August 30, 2024 |
|
SANJU Vs. STATE OF U.P.
|
January 23, 2024 |
|
SANKEET KUMAR Vs. STATE OF U.P.
|
November 6, 2024 |
|
SANNO Vs. STATE OF U.P.
|
January 8, 2024 |
|
SANTOSH KUMAR Vs. COMMISSIONER, DEVI PATAN MANDAL GONDA
|
March 1, 2024 |
|
SANTOSH KUMAR Vs. STATE OF U. P.
|
February 27, 2024 |
|
SANTOSH KUMAR Vs. STATE OF U.P.
|
January 5, 2024 |
|
SANTOSH KUMAR JAISWAL Vs. STATE OF U. P.
|
March 12, 2024 |
|
SANWARI DEVI Vs. ADDITIONAL COMMISSIONER JUDICIAL FAIZABAD
|
February 7, 2024 |
|
SAPNA Vs. STATE OF U. P.
|
April 8, 2024 |
|
SARLA DEVI Vs. STATE OF U.P.
|
February 20, 2024 |
|
SARPAL Vs. STATE OF U.P.
|
April 9, 2024 |
|
SARVESH KUMAR SHARMA Vs. SARVESH KUMARI SHARMA
|
September 3, 2024 |
|
SARVJEET PANDEY Vs. STATE OF U.P.
|
August 6, 2024 |
|
SATENDRA KUMAR Vs. STATE OF U. P.
|
January 17, 2024 |
|
SATISH @ CHAND Vs. STATE OF U.P.
|
July 3, 2024 |
|
SATISH CHANDER GUPTA Vs. STATE OF U. P.
|
March 20, 2024 |
|
SATISH CHANDRA SHUKLA Vs. STATE OF U.P.
|
January 4, 2024 |
|
SATISH KUMAR Vs. STATE OF UP
|
January 31, 2024 |
|
SATTAR Vs. STATE OF U.P.
|
December 20, 2024 |
|
SATYA HOMES PRIVATE LIMITED Vs. STATE OF U.P.
|
October 4, 2024 |
|
SATYA NARAIN SHUKLA Vs. STATE OF U.P.
|
July 5, 2024 |
|
SATYA PRAKASH Vs. STATE OF U.P.
|
August 5, 2024 |
|
SATYAPAL Vs. STATE OF U.P.
|
February 2, 2024 |
|
SATYAVEER SINGH KURMI Vs. STATE OF U.P.
|
March 28, 2024 |
|
SATYENDRA KUMAR SINGH Vs. DIVINITI HOMES PVT. LTD.
|
April 22, 2024 |
|
SAURABH GUPTA Vs. ARCHNA GUPTA
|
February 15, 2024 |
|
SAURABH KALANI Vs. STRESSED ASSET STABILISATION FUND
|
February 6, 2024 |
|
SAURABH SACHAN Vs. GARIMA SACHAN
|
August 21, 2024 |
|
SAURABHA SRIVASTAVA Vs. STATE OF U.P.
|
January 9, 2024 |
|
SAVITRI DEVI Vs. UNION OF INDIA
|
July 5, 2024 |
|
SAVITRI DEVI Vs. CIVIL JUDGE JUNIOR DIVION
|
January 25, 2024 |
|
SECRETARY BASIC SHIKSHA PARISHAD Vs. VINAY KUMAR PANDEY
|
April 16, 2024 |
|
SEEMA DEVI Vs. STATE OF U.P.
|
March 28, 2024 |
|
SEEMA DEVI Vs. VIMAL JAIN
|
November 21, 2024 |
|
SEHRUN NISHA Vs. STATE OF UP
|
May 7, 2024 |
|
SHAHJAD Vs. STATE OF U. P.
|
January 9, 2024 |
|
SHAHJAHAN Vs. STATE OF U.P.
|
November 21, 2024 |
|
SHAHNAWAZ ALI Vs. ELECTION TRIBUNAL DISTRICT JUDGE MUZAFFARNAGAR
|
May 27, 2024 |
|
SHAHRUKH KHAN Vs. STATE OF U.P.
|
September 18, 2024 |
|
SHAHZAN Vs. STATE OF U. P.
|
February 5, 2024 |
|
SHAIL KUMAR CHAUBE Vs. BANARAS HINDU UNIVERSITY, VARANASI
|
March 12, 2024 |
|
SHAILENDRA PRATAP SINGH Vs. STATE OF U. P.
|
March 22, 2024 |
|
SHAILENDRA PRATAP SINGH Vs. STATE OF U.P.
|
May 30, 2024 |
|
SHAILENDRA SINGH Vs. STATE OF U. P.
|
January 18, 2024 |
|
SHAILY MITTAL Vs. STATE OF U.P
|
April 10, 2024 |
|
SHAKUNTALA MISHRA NATIONAL REHABILITATION UNIVERSITY Vs. RAJENDRA KUMAR SRIVASTAVA
|
January 30, 2024 |
|
SHAMSHAD AHMAD Vs. STATE OF U.P.
|
January 29, 2024 |
|
SHAMSHER ALI Vs. STATE OF U.P.
|
April 9, 2024 |
|
SHAMSHER BAHADUR Vs. STATE OF U. P.
|
March 15, 2024 |
|
SHANKAR LAL GUPTA Vs. ASHOK KUMAR GUPTA
|
May 22, 2024 |
|
SHANKAR YADAV Vs. STATE OF U.P.
|
April 24, 2024 |
|
SHANKARJI VIRAJMAN MANDIR Vs. PUSHPAK
|
April 18, 2024 |
|
SHANKH SAXENA Vs. STATE OF U.P.
|
September 18, 2024 |
|
SHANTI DEVI Vs. DISTRICT JUDGE GONDA
|
July 1, 2024 |
|
SHANU RAJA Vs. STATE OF U.P
|
February 2, 2024 |
|
SHASHANK PANDEY Vs. STATE OF U.P.
|
February 20, 2024 |
|
SHASHI KANT TIWARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 23, 2024 |
|
SHASHI KUSHWAHA Vs. SEEMA SHAHU
|
April 12, 2024 |
|
SHASHI PAL Vs. SACHIN KUMAR PAL
|
October 24, 2024 |
|
SHASHIBALA AGRAWAL Vs. STATE OF U.P.
|
April 23, 2024 |
|
SHATAKSHI MISHRA Vs. DEEPAK MAHENDRA PANDEY
|
May 8, 2024 |
|
SHEEL MOHAN BANSAL Vs. STATE OF U.P.
|
April 10, 2024 |
|
SHER SINGH Vs. STATE OF U.P.
|
November 11, 2024 |
|
SHISH JAISWAL Vs. STATE OF U.P.
|
April 4, 2024 |
|
SHISHIR GUPTA Vs. STATE OF U.P.
|
January 5, 2024 |
|
SHISHUPAL SINGH Vs. STATE OF U.P.
|
May 10, 2024 |
|
SHIV CHARAN Vs. BOARD OF REVENUE
|
February 27, 2024 |
|
SHIV JI AGRAHARI Vs. URMILA SRIVASTAVA
|
March 21, 2024 |
|
SHIV KUMAR Vs. HANUMAN SHARAN
|
February 28, 2024 |
|
SHIV KUMAR MAURYA Vs. STATE OF U.P.
|
November 25, 2024 |
|
SHIV KUMAR MISHRA Vs. STATE OF U.P.
|
January 9, 2024 |
|
SHIV MOHAN Vs. STATE OF U.P.
|
March 13, 2024 |
|
SHIV MURAT Vs. STATE OF U.P.
|
November 23, 2024 |
|
SHIV MURAT Vs. STATE OF U. P.
|
March 14, 2024 |
|
SHIV NANDAN Vs. DISTRICT JUDGE UNNAO
|
January 11, 2024 |
|
SHIV PRATAP MAURYA Vs. STATE OF U. P.
|
March 20, 2024 |
|
SHIV SAGAR Vs. POONAM DEVI
|
August 30, 2024 |
|
SHIV SEWAK KASHYAP Vs. VEERENDRA SINGH
|
April 1, 2024 |
|
SHIV SHANKAR SINGH Vs. STATE OF U. P.
|
January 11, 2024 |
|
SHIVA PANKAJ Vs. STATE OF U.P.
|
June 7, 2024 |
|
SHIVAM ENTERPRISES SAHABGANJ Vs. STATE OF U.P.
|
December 30, 2024 |
|
SHIVAM GUPTA Vs. STATE OF U. P.
|
January 19, 2024 |
|
SHIVAM KASHYAP Vs. STATE OF U.P.
|
February 13, 2024 |
|
SHIVAM PANDEY Vs. STATE OF U.P.
|
February 29, 2024 |
|
SHIVANGI SHARMA Vs. STATE OF U. P.
|
January 25, 2024 |
|
SHIVANI CHAURASIA Vs. STATE OF U.P.
|
May 17, 2024 |
|
SHIVANSH SINGH Vs. UNION OF INDIA
|
December 16, 2024 |
|
SHIVIKA UPADHAYAY Vs. PUSHPENDRA TRIVEDI
|
November 8, 2024 |
|
SHOBHA BEHEL Vs. STATE OF U. P.
|
February 21, 2024 |
|
SHOBIT NEHRA Vs. STATE OF U.P.
|
July 10, 2024 |
|
SHRASTY COMPUTER SOLUTIONS AND TECHNOLOGIES Vs. EMPLOYEES PROVIDENT ORGANIZATION
|
April 10, 2024 |
|
SHRAVAN KUMAR Vs. COMMISSIONER DIVISION LUCKNOW
|
February 23, 2024 |
|
SHREE RAJPATI Vs. BHURI DEVI
|
August 31, 2024 |
|
SHRI BANKHANDI NATH DEVELOPERS PVT. LTD. Vs. DHARMENDRA KUMAR RATHORE
|
January 31, 2024 |
|
SHRI RAM SINGH Vs. STATE
|
September 9, 2024 |
|
SHRINIWAS RAV NAYAK Vs. STATE OF U.P.
|
July 9, 2024 |
|
SHRIPAL Vs. STATE OF UP
|
January 29, 2024 |
|
SHRIPAL YADAV Vs. STATE OF U.P.
|
April 16, 2024 |
|
SHRIVATSA GOSWAMI Vs. ANANT PRASAD SINGH
|
November 18, 2024 |
|
SHRIVATSA GOSWAMI Vs. ANANT PRASAD SINGH
|
January 17, 2024 |
|
SHUBHAM PANDEY Vs. STATE OF U. P.
|
March 1, 2024 |
|
SHUBHANGI SINHA Vs. STATE OF U.P.
|
January 23, 2024 |
|
SHYAM DEVI Vs. STATE OF U P
|
May 17, 2024 |
|
SHYAM JI AGNIHOTRI Vs. STATE OF U.P.
|
April 1, 2024 |
|
SHYAM KISHORE Vs. STATE OF U. P.
|
January 19, 2024 |
|
SHYAM LALIT DUBEY Vs. UNION OF INDIA
|
July 15, 2024 |
|
SHYAM PRAKASH BODHI Vs. STATE OF U.P.
|
March 28, 2024 |
|
SHYAMPATI Vs. RAM KARAN PANDEY
|
August 29, 2024 |
|
SINHA DEVELOPMENT TRUST Vs. STATE OF UP
|
August 28, 2024 |
|
SIYA DULARI Vs. AWADH NARESH
|
March 11, 2024 |
|
SMT KELA Vs. JAHANGIR SINGH
|
December 17, 2024 |
|
SOHAN LAL Vs. STATE OF U.P.
|
August 28, 2024 |
|
SOHRAB ALI Vs. DISTRICT MAGISTRATE PRATAPGARH
|
January 10, 2024 |
|
SOMANSH PRAKASH Vs. STATE OF U.P.
|
September 20, 2024 |
|
SONI Vs. STATE OF U.P.
|
May 29, 2024 |
|
SONI DEVI Vs. STATE OF U. P.
|
March 1, 2024 |
|
SONI SAXENA Vs. STATE OF U.P.
|
January 31, 2024 |
|
SONIYA NITYANAND Vs. PROF. ASHISH WAKHLU
|
May 30, 2024 |
|
SOUTHERN PETROCHEMICAL INDUSTRIES LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
February 2, 2024 |
|
STATE OF U P Vs. C/M SETH JAIPURIYA SCHOOL
|
December 19, 2024 |
|
STATE OF U. P. Vs. ADDL. COMMISSIONER LUCKNOW
|
March 5, 2024 |
|
STATE OF U. P. Vs. JAGDAMBA PRASAD
|
March 4, 2024 |
|
STATE OF U. P. Vs. MAHENDRA SINGH
|
March 18, 2024 |
|
STATE OF U. P. Vs. PHOOLAN DEVI
|
February 20, 2024 |
|
STATE OF U. P. Vs. RAJVEER SINGH
|
March 18, 2024 |
|
STATE OF U. P. Vs. SHYAM KEWAL RAM
|
March 22, 2024 |
|
STATE OF U. P. Vs. SINCERE CONSTRUCTION
|
April 10, 2024 |
|
STATE OF U. P. Vs. SUNNY YADAV
|
March 1, 2024 |
|
STATE OF U.P Vs. SUGHAR SINGH
|
May 31, 2024 |
|
STATE OF U.P Vs. LABOUR COURT
|
January 10, 2024 |
|
STATE OF U.P. Vs. CHIEF JUDICIAL MAGISTRATE BARABANKI
|
March 7, 2024 |
|
STATE OF U.P. Vs. JAVED BAHAR
|
February 15, 2024 |
|
STATE OF U.P. Vs. ALOK KUMAR
|
March 29, 2024 |
|
STATE OF U.P. Vs. OM PRAKASH CHAUDHARY
|
March 29, 2024 |
|
STATE OF U.P. Vs. RAJ VEER SINGH
|
April 16, 2024 |
|
STATE OF U.P. Vs. BALWAN SINGH
|
September 13, 2024 |
|
STATE OF U.P. Vs. GEETAM
|
November 8, 2024 |
|
STATE OF U.P. Vs. SAJID IBNEHASAN
|
December 3, 2024 |
|
STATE OF U.P. Vs. JINDAL CONCRETE UDHYOG
|
December 20, 2024 |
|
STATE OF U.P. Vs. KAMLA NEGI
|
May 31, 2024 |
|
STATE OF U.P. Vs. VASHISTHA MUNI MISHRA
|
November 20, 2024 |
|
STATE OF U.P. Vs. PRAKASH MEHTAR
|
November 26, 2024 |
|
STATE OF U.P. Vs. BHUVNENDRA
|
September 21, 2024 |
|
STATE OF U.P. Vs. MAHESH
|
September 19, 2024 |
|
STATE OF U.P. Vs. HARPRASAD
|
May 31, 2024 |
|
STATE OF U.P. Vs. HARISH CHANDRA INDIA LIMITED
|
July 2, 2024 |
|
STATE OF U.P. Vs. KARAN SINGH
|
July 10, 2024 |
|
STATE OF U.P. Vs. KAILASH NATH
|
May 17, 2024 |
|
STATE OF U.P. Vs. KHETAN CHEMICALS FERTILIZERS LTD.
|
January 4, 2024 |
|
STATE OF U.P. Vs. CHANDRAWALI
|
January 19, 2024 |
|
STATE OF U.P. Vs. VIKKI @ ANAND
|
August 29, 2024 |
|
STATE OF U.P. Vs. AMAR SINGH
|
August 7, 2024 |
|
STATE OF U.P. THRU COLLECTOR KHERI Vs. ADDL. COMMISSIONER ADMN. LUCKNOW
|
July 3, 2024 |
|
STATE OF UTTAR PRADESH Vs. HIRDAI NARAIN
|
May 3, 2024 |
|
SUBEDAR Vs. STATE OF U.P.
|
May 30, 2024 |
|
SUBHASH CHANDRA Vs. SRIKANT GOSWAMI POSTED MANAGING DIRECTOR, SAHKARI GRAM VIKAS BANK LTD.
|
August 29, 2024 |
|
SUBHASH CHANDRA SINGH Vs. STATE OF U.P.
|
August 5, 2024 |
|
SUDDHTAM ENTERPRISES Vs. STATE OF U. P.
|
February 26, 2024 |
|
SUDEEP KUMAR YADAV Vs. UNION OF INDIA
|
January 17, 2024 |
|
SUDESH KUMAR Vs. STATE OF U.P.
|
March 1, 2024 |
|
SUDHA Vs. UNION OF INDIA
|
March 19, 2024 |
|
SUDHA SINGH Vs. STATE OF U.P.
|
February 20, 2024 |
|
SUDHEER Vs. STATE OF U.P.
|
September 5, 2024 |
|
SUDHIR MISHRA Vs. JOYTI MISHRA
|
March 29, 2024 |
|
SUHAIL AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
March 29, 2024 |
|
SUJIT KUMAR MAURYA Vs. UNION OF INDIA
|
April 27, 2024 |
|
SUKARMPAL Vs. STATE OF U.P.
|
October 3, 2024 |
|
SUMAN MISHRA Vs. STATE OF U.P.
|
July 31, 2024 |
|
SUMIT Vs. STATE OF U.P.
|
January 8, 2024 |
|
SUMIT KUMAR Vs. STATE OF U.P.
|
June 5, 2024 |
|
SUMIT KUMAR Vs. STATE OF U.P.
|
June 4, 2024 |
|
SUNDARAM DEVELOPERS PVT. LTD. Vs. STATE OF U.P.
|
February 5, 2024 |
|
SUNIL Vs. STATE OF U.P.
|
August 12, 2024 |
|
SUNIL CHACHUDA Vs. STATE OF U. P.
|
January 29, 2024 |
|
SUNIL KUMAR Vs. STATE OF U.P.
|
May 3, 2024 |
|
SUNIL KUMAR YADAV Vs. DISTRICT MAGISTRATE
|
July 24, 2024 |
|
SUNITA MISHRA Vs. BOARD OF REVENUE U. P. AT LUCKNOW
|
January 31, 2024 |
|
SUPREME TRANSPORT Vs. SUMAN DEVI
|
October 16, 2024 |
|
SURENDRA BAHADUR SINGH Vs. CHAKBANDI AAYUKT U. P. SAPTAM TAL INDRA BHAWAN, LKO.
|
April 10, 2024 |
|
SURENDRA KUMAR Vs. ADITYA KUMAR SHARMA
|
October 16, 2024 |
|
SURENDRA PRATAP SINGH Vs. STATE OF U. P.
|
January 11, 2024 |
|
SURESH CHAND Vs. COMMISSIONER ALIGARH DIVISION
|
February 27, 2024 |
|
SURESH CHANDRA Vs. STATE OF U.P.
|
August 27, 2024 |
|
SURESH CHANDRA RASTOGI Vs. STATE OF U. P.
|
January 25, 2024 |
|
SURESH KUMAR SHUKLA Vs. STATE OF U.P.
|
October 25, 2024 |
|
SURESH KUMAR SINGH Vs. STATE OF U.P.
|
February 2, 2024 |
|
SURYA PRAKASH MISHRA Vs. STATE OF U.P.
|
October 21, 2024 |
|
SUSHIL Vs. STATE OF U.P.
|
May 28, 2024 |
|
SUSHIL CHANDRA Vs. STATE OF UP
|
August 6, 2024 |
|
SUSHIL KUMAR DWIVEDI Vs. STATE OF U.P.
|
May 14, 2024 |
|
SUSHIL KUMAR JAIN Vs. STATE OF U.P.
|
September 11, 2024 |
|
SUSHIL KUMAR MISHRA Vs. STATE OF U. P.
|
January 19, 2024 |
|
SUSHIL KUMAR TRIVEDI Vs. RICHA
|
October 1, 2024 |
|
SUSHMA Vs. STATE OF U.P.
|
April 15, 2024 |
|
SYED HAMIDUL BARI Vs. STATE OF U. P.
|
February 27, 2024 |
|
TANYA MARKETING PRIVATE LIMITED Vs. STATE OF U.P.
|
March 6, 2024 |
|
TAQDEER HUSIAN Vs. STATE OF U.P.
|
January 16, 2024 |
|
THAKUR SANATAN RAM YUGAL SARKAR Vs. KUSUM DASI CHELIN
|
April 8, 2024 |
|
THE NEW INDIA ASSURANCE CO.LTD. LUCKNOW Vs. CHHEDANA
|
December 13, 2024 |
|
THEME ENGG.SERVICES PVT.LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 23, 2024 |
|
TIRTHRAJ Vs. STATE OF U.P.
|
May 17, 2024 |
|
TOOFANI YADAV Vs. STATE OF U.P
|
January 18, 2024 |
|
TRILOKCHAND FABRICATION PVT. LTD. Vs. STATE OF U.P.
|
January 11, 2024 |
|
TRILOKI NATH Vs. J.D.C.
|
May 30, 2024 |
|
TRIPTI SINGH Vs. AJAT SHATRU
|
September 17, 2024 |
|
TULSI RAM Vs. STATE OF U.P.
|
March 13, 2024 |
|
TUSHAR TRIPATHI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 5, 2024 |
|
U. P. ROAD TRANSPORT CORP. Vs. PRESIDING OFFICER LABOUR COURT FAIZABAD
|
February 28, 2024 |
|
U.P. UNAIDED MEDICAL AND ALLIED SCIENCES COLLEGE Vs. STATE OF U.P.
|
August 17, 2024 |
|
U.P.POWER CORPORATION LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION THRU SECY.
|
May 16, 2024 |
|
U.P.RAJYA BHANDARAN NIGAM LTD Vs. U.P.PURVA SAINIK KALYAN NIGAM LTD
|
August 5, 2024 |
|
U.P.STATE ROAD TRANS. CORP. Vs. BHAWANI PRASAD MANJHI
|
December 9, 2024 |
|
U.P.STATE SUGAR AND CANE DEVP. CORP. LTD. Vs. SURENDRA PRASAD MISHRA
|
January 30, 2024 |
|
UDAY VEER Vs. STATE OF U.P.
|
June 24, 2024 |
|
UJALA Vs. STATE OF UP
|
August 23, 2024 |
|
UJALA Vs. STATE OF U.P.
|
August 27, 2024 |
|
UMA SHANKR TIWARI Vs. STATE OF U.P.
|
January 12, 2024 |
|
UMA SHASHI VERMA MEMORIAL CHARITABLE TRUST FAIZABAD Vs. STATE OF U. P
|
February 28, 2024 |
|
UMAKANT SINGH Vs. STATE OF U.P.
|
May 1, 2024 |
|
UMASHANKAR YADAV Vs. STATE OF U. P.
|
March 5, 2024 |
|
UMESH Vs. STATE OF U.P.
|
January 12, 2024 |
|
UMESH SINGH Vs. STATE OF U.P.
|
May 31, 2024 |
|
UNION BANK OF INDIA Vs. STATE OF U.P.
|
June 14, 2024 |
|
UNION OF INDIA Vs. YAUK ENGINEERS
|
April 5, 2024 |
|
UNION OF INDIA Vs. PRASHANT KUMAR RAI
|
April 29, 2024 |
|
UNION OF INDIA Vs. SHIV POOJAN R. SINGH
|
July 16, 2024 |
|
UNITED INDIA INSURANCE Vs. BABU
|
August 6, 2024 |
|
UNITED SPIRITS LIMITED Vs. STATE OF U. P.
|
March 14, 2024 |
|
UNIVERSITY OF ALLAHABAD Vs. RAGHVENDRA MISHRA
|
September 26, 2024 |
|
UPASANA KUMARI Vs. STATE OF U. P.
|
January 24, 2024 |
|
UPENDRA @ BALVEER Vs. STATE OF U.P.
|
October 25, 2024 |
|
UPENDRA NATH SRIVASTAVA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
February 13, 2024 |
|
URMILA DEVI Vs. STATE OF U. P.
|
March 1, 2024 |
|
URVASHI Vs. STATE OF U. P.
|
February 13, 2024 |
|
USHA VERMA Vs. STATE OF U.P.
|
February 6, 2024 |
|
USMAN Vs. STATE OF U.P.
|
March 14, 2024 |
|
USMAN Vs. RAJESHWARI
|
November 7, 2024 |
|
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
September 23, 2024 |
|
UTTAR PRADESH PUBLIC SERVICE COMMISSION Vs. RENU
|
March 5, 2024 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SRI RAM PRAKASH
|
October 3, 2024 |
|
UTTARANCHAL AUTOMOBILES PRIVATE LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 6, 2024 |
|
VAISHALI MISHRA Vs. STATE OF U. P
|
January 11, 2024 |
|
VANDANA DEVI Vs. STATE OF U.P.
|
November 5, 2024 |
|
VARUN BEVERAGES LIMITED Vs. STATE OF U.P.
|
February 7, 2024 |
|
VASU DEVAL Vs. STATE OF U.P.
|
August 22, 2024 |
|
VED PRAKASH Vs. STATE
|
May 27, 2024 |
|
VED PRAKASH Vs. STATE OF U.P.
|
January 29, 2024 |
|
VED PRAKASH GOVIL Vs. STATE OF U. P.
|
January 24, 2024 |
|
VEDIKA DWIVEDI Vs. STATE OF U.P.
|
November 12, 2024 |
|
VEDRAM Vs. STATE OF U.P.
|
May 10, 2024 |
|
VEER SINGH Vs. STATE OF U.P
|
November 8, 2024 |
|
VIDHAN CHANDRA PANDEY Vs. STATE OF U.P.
|
November 13, 2024 |
|
VIDYUT VITRAN DIVISION IST MADHYANCHAL VIDYUT VITRAN NIGAM LTD. Vs. RAMROOP
|
March 15, 2024 |
|
VIJAY BAHADUR CHAUBEY Vs. DHARMATMA NAND JAISWAL
|
September 26, 2024 |
|
VIJAY KUMAR Vs. STATE OF U. P.
|
May 23, 2024 |
|
VIJAY PRAKASH VERMA Vs. STATE OF U. P.
|
March 12, 2024 |
|
VIJAY SHANKAR VERMA Vs. STATE OF U.P.
|
April 8, 2024 |
|
VIJAY SHUKLA Vs. STATE OF U.P.
|
June 26, 2024 |
|
VIJAY SINGH Vs. RAJDEEP SINGH
|
November 28, 2024 |
|
VIJAY VIKRAM Vs. STATE OF U.P.
|
February 15, 2024 |
|
VIKAS VERMA Vs. STATE OF U. P.
|
January 18, 2024 |
|
VIMAL RAJPUT Vs. STATE OF U.P.
|
June 5, 2024 |
|
VINAY KUMAR PANDEY Vs. STATE OF U.P.
|
January 12, 2024 |
|
VINAY PATEL Vs. STATE OF U. P.
|
March 13, 2024 |
|
VINEET Vs. STATE OF U.P.
|
February 2, 2024 |
|
VINEETA VERMA Vs. BRAJNESH KUMAR
|
August 13, 2024 |
|
VINITA MEHROTRA Vs. STATE OF U.P.
|
February 26, 2024 |
|
VINOD KUMAR Vs. SHIV RANI
|
March 5, 2024 |
|
VINOD KUMAR Vs. STATE OF U. P.
|
January 24, 2024 |
|
VINOD KUMAR BASSI Vs. STATE OF U. P.
|
March 22, 2024 |
|
VINOD KUMAR GUPTA Vs. STATE OF U.P.
|
April 3, 2024 |
|
VINOD KUMAR JAIN Vs. STATE OF UTTAR PRADESH
|
May 31, 2024 |
|
VINOD KUMARI Vs. STATE OF U.P.
|
April 8, 2024 |
|
VINOD SINGH Vs. STATE OF U.P.
|
November 27, 2024 |
|
VIPIN KUMAR Vs. WAHID AHMAD QURESHI
|
January 4, 2024 |
|
VIRENDRA KUMAR SHUKLA Vs. STATE OF U. P.
|
January 25, 2024 |
|
VISHAL SARASWAT Vs. STATE OF U.P.
|
November 22, 2024 |
|
VISHNU SWAROOP SHARMA Vs. STATE OF U. P.
|
January 12, 2024 |
|
VISHWANATH Vs. STATE OF U. P.
|
March 20, 2024 |
|
VISHWASH KANAUJIA Vs. RAM CHANDRA PATHAK
|
March 15, 2024 |
|
VISIBLE ALPHA SOLUTIONS INDIA PRIVATE LIMITED Vs. COMMISSIONER, CGST APPEALS
|
February 12, 2024 |
|
VITALA Vs. STATE OF U. P.
|
February 23, 2024 |
|
VIVEK D. WAKECHAURE Vs. STATE OF U.P.
|
April 16, 2024 |
|
VIVEK KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
|
May 8, 2024 |
|
VIVEK NAYAK Vs. ARBITRATOR/COLLECTOR
|
October 18, 2024 |
|
VIVEK SINGH Vs. STATE OF U.P.
|
May 31, 2024 |
|
VIVEK SOOD Vs. STATE OF U.P.
|
January 30, 2024 |
|
WARIS ALI Vs. STATE OF U.P.
|
May 31, 2024 |
|
X JUVENILE Vs. STATE OF U.P.
|
March 15, 2024 |
|
X- JUVENILE Vs. STATE OF U.P.
|
June 3, 2024 |
|
YADAV STEELS HAVING OFFICE Vs. ADDITIONAL COMMISSIONER
|
February 15, 2024 |
|
YAJUR VERMA Vs. STATE OF U.P
|
February 1, 2024 |
|
YASHPAUL CHAIL Vs. STATE OF U. P.
|
February 16, 2024 |
|
YOGENDRA KUMAR Vs. STATE OF U. P.
|
January 29, 2024 |
|
YOGENDRA KUMAR MISHRA Vs. STATE OF U. P.
|
February 26, 2024 |
|
YOGENDRA PRATAP SINGH Vs. STATE OF U.P.
|
June 25, 2024 |
|
ZAKIR HASAN Vs. BOARD OF REVENUE U. P.
|
February 1, 2024 |
|
ZULFIKAR ABBASI Vs. STATE OF U.P
|
October 4, 2024 |
LOGIN