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A.K. DUBEY Vs. EXIDE INDUSTRIES LTD.
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January 18, 2022 |
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A.K. RAVI NEDUNGADI Vs. STATE OF U.P.
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October 13, 2022 |
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AB(2022) Vs. STATE OF U.P.
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June 8, 2022 |
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ABBAS ANSARI Vs. STATE OF U.P.
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March 29, 2022 |
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ABBAS ANSARI Vs. STATE OF U.P.
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August 26, 2022 |
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ABDUL KAYYUM Vs. NEERAJ GUTPA
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April 21, 2022 |
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ABDUL KHALIQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 20, 2022 |
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ABDULLAH KHAN Vs. BOARD OF REVENUE U.P.
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March 5, 2022 |
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ABHAI RANJAN Vs. STATE OF U. P.
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October 11, 2022 |
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ABHAY NATH SINGH Vs. STATE OF U.P.
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November 16, 2022 |
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ABHAY PRATAP MISHRA Vs. STATE OF U.P
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April 8, 2022 |
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ABHAY PRATAP SINGH Vs. STATE OF U.P
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July 25, 2022 |
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ABHINAV MISHRA Vs. UNION OF INDIA
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March 9, 2022 |
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ABHINAY JAIN Vs. STATE OF U.P.
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April 7, 2022 |
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ABHIRAJ SINGH Vs. ADDL. COMMISSIONER AGRA
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December 19, 2022 |
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ABHIRAM ABHIRAJ Vs. BOARD OF REVENUE
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December 21, 2022 |
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ABHIRAM ABHIRAJ Vs. BOARD OF REVENUE
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December 22, 2022 |
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ABHISHEK AGARWAL Vs. STATE OF U.P.
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April 13, 2022 |
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ABHISHEK KUMAR SHUKLA Vs. STATE OF U.P.
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November 15, 2022 |
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ABHISHEK KUMAR YADAV Vs. UNION OF INDIA
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May 5, 2022 |
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ABHISHEK MISHRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
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September 15, 2022 |
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ABHISHEK SHARMA Vs. STATE OF U.P.
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April 27, 2022 |
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ABHISHEK SHUKLA Vs. STATE OF U P
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June 10, 2022 |
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ABHISHEK SINGH Vs. HEERA LAL, SUB DIVISIONAL MAGISTRATE COLONELGANJ
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February 4, 2022 |
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ABHISHEK TIWARI Vs. STATE OF U.P.
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May 31, 2022 |
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ADARSH GRAMIN VIDYALAYA SONAKPUR Vs. STATE OF U. P.
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March 14, 2022 |
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ADESH KUMAR Vs. STATE OF U.P.
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August 16, 2022 |
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ADESH KUMARI Vs. NARESH CHANDRA YADAV
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February 25, 2022 |
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ADITYA KUMAR Vs. UNION OF INDIA
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September 13, 2022 |
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ADITYA KUMAR SINGH Vs. STATE OF U. P
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January 28, 2022 |
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ADITYA MISHRA Vs. STATE OF U.P.
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August 4, 2022 |
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ADITYA PANDEY Vs. STATE OF U.P.
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May 24, 2022 |
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AFJAL Vs. STATE OF U.P.
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April 1, 2022 |
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AFTAF Vs. STATE OF U. P.
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November 3, 2022 |
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AHAMAD ALI Vs. STATE OF U.P.
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October 20, 2022 |
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AHMADI BEGUM Vs. SETTLEMENT OFFICER CONSOLIDATION, LAKHIMPUR KHERI
|
January 18, 2022 |
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AHSAN Vs. STATE OF U.P.
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November 11, 2022 |
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AHSAN AHMAD Vs. STATE OF U. P.
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December 19, 2022 |
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AIR FORCE NAVAL HOUSING BOARD, AIR FORCE STATION Vs. U.P. REAL ESTATE REGULATORY AUTHORITY
|
April 12, 2022 |
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AIR PLAZA HOLDING PRIVATE LIMITED Vs. NITIN MALHOTRA
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May 30, 2022 |
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AJAB NARAIN BARANWAL Vs. STATE OF U.P.
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December 21, 2022 |
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AJAI KUMAR Vs. STATE OF U.P.
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September 26, 2022 |
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AJAI KUMAR VERMA Vs. STATE OF U. P.
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August 26, 2022 |
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AJAY @ ANOOP @ ASHOK KUMAR GHARADIYA Vs. STATE OF U.P.
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January 4, 2022 |
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AJAY BHANDARI Vs. UNION OF INDIA
|
May 17, 2022 |
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AJAY GAUD Vs. STATE OF U. P.
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July 22, 2022 |
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AJAY KUMAR Vs. UNION OF INDIA
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June 14, 2022 |
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AJAY KUMAR Vs. ABHISHEK PRAKASH, D. M
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March 3, 2022 |
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AJAY KUMAR Vs. UNION OF INDIA AND 6 OTHERS
|
August 11, 2022 |
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AJAY KUMAR Vs. UNION OF INDIA
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July 14, 2022 |
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AJAY KUMAR Vs. STATE OF U.P.
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June 29, 2022 |
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AJAY KUMAR Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.
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November 22, 2022 |
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AJAY KUMAR GUPTA Vs. STATE OF U.P.
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February 2, 2022 |
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AJAY KUMAR PAL Vs. STATE THROUGH C.B.I.
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May 9, 2022 |
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AJAY KUMAR SINGH Vs. STATE OF U. P.
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April 5, 2022 |
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AJAY PRATAP SINGH Vs. STATE OF U.P.
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July 6, 2022 |
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AJAY PRATAP SINGH Vs. STATE OF U.P.
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February 4, 2022 |
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AJAY SINGH Vs. STATE OF U. P.
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July 28, 2022 |
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AJAY VERMA Vs. UNION OF INDIA
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February 9, 2022 |
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AJAYRAJ Vs. STATE OF U. P.
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December 14, 2022 |
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AJEET KUMAR Vs. STATE OF U. P.
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July 27, 2022 |
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AJEET SHUKLA Vs. STATE OF U. P.
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August 10, 2022 |
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AJEET SINGH CONSTABLE Vs. STATE OF U. P.
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December 22, 2022 |
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AKASH Vs. STATE OF U.P.
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January 3, 2022 |
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AKASH RAJBHAR Vs. STATE OF U.P.
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November 14, 2022 |
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AKHILESH Vs. STATE
|
May 6, 2022 |
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AKHILESH KUMAR Vs. STATE OF U.P.
|
March 4, 2022 |
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AKHILESH KUMAR @ A.K. RAJIV Vs. STATE OF U.P.
|
May 12, 2022 |
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AKHILESH KUMAR ANAND Vs. RAHUL MISHRA
|
April 18, 2022 |
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AKHILESH KUMAR GUPTA Vs. STATE OF U.P.
|
September 8, 2022 |
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AKHILESH RAM Vs. STATE OF U.P.
|
December 21, 2022 |
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AKHILESH SINGH Vs. BOARD OF REVENUE, U.P., LUCKNOW
|
October 14, 2022 |
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AKRAM KHAN Vs. STATE OF U.P.
|
June 27, 2022 |
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ALAM Vs. STATE OF U.P.
|
August 23, 2022 |
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ALAM Vs. STATE OF U.P.
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May 26, 2022 |
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ALIGANJ SRI MAHAVEER JI TRUST Vs. DISTRICT JUDGE, LUCKNOW
|
February 17, 2022 |
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ALIGARH CEMENT FACTORY PRIVATE LIMITED Vs. COMMISSIONER TRADE TAX, LUCKNOW
|
July 19, 2022 |
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ALIGARH SARRAFA COMMITTEE SARRAFA BAZAR Vs. PRABHA RANI
|
November 4, 2022 |
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ALKA Vs. STATE OF U. P.
|
September 26, 2022 |
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ALL INDIA CONFEDERATION OF THE BLIND Vs. STATE OF UP
|
February 17, 2022 |
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ALLADIN Vs. STATE OF U. P.
|
November 29, 2022 |
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ALLURE DEVELOPERS PRIVATE LIMITED Vs. STATE OF U. P.
|
May 23, 2022 |
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ALOK Vs. STATE OF U. P.
|
July 25, 2022 |
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ALOK KUMAR Vs. RAKESH SHANKAR
|
April 4, 2022 |
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ALOK KUMAR Vs. STATE OF U.P.
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April 21, 2022 |
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ALOK TRADERS Vs. COMMISSIONER COMMERCIAL TAXES
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April 27, 2022 |
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ALOK YADAV Vs. STATE OF U.P.
|
May 4, 2022 |
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AMALENDU CHANDRA Vs. PROF. RAJIV SHEKHAR
|
November 10, 2022 |
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AMAN SINGH Vs. STATE OF U.P.
|
May 25, 2022 |
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AMAR DAYAL SINGH Vs. STATE OF U. P
|
July 20, 2022 |
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AMAR NATH ARORA Vs. SUB DIVISIONAL MAGISTRATE,SAROJINI NAGAR, LKO.
|
April 27, 2022 |
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AMAR PARASHER Vs. STATE OF U. P.
|
August 29, 2022 |
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AMAR SINGH Vs. STATE OF U. P.
|
March 21, 2022 |
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AMAR SINGH Vs. STATE
|
August 3, 2022 |
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AMARJEET Vs. STATE OF U.P.
|
April 4, 2022 |
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AMARJEET YADAV Vs. STATE OF U. P.
|
March 7, 2022 |
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AMBAR LAL VERMA Vs. STATE OF U.P
|
July 28, 2022 |
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AMBIKA SINGH Vs. STATE OF U.P.
|
September 22, 2022 |
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AMBUJ FOODS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 11, 2022 |
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AMBUJ PARAG DUBEY Vs. STATE OF U. P.
|
December 6, 2022 |
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AMBUJ TRIVEDI Vs. STATE OF U. P.
|
December 16, 2022 |
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AMIT Vs. STATE OF U.P.
|
August 22, 2022 |
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AMIT KUMAR Vs. STATE OF U. P.
|
August 29, 2022 |
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AMIT KUMAR JAIN Vs. STATE OF UTTAR PRADESH
|
April 25, 2022 |
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AMIT KUMAR SINGH Vs. STATE OF U.P
|
June 24, 2022 |
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AMIT KUMAR YADAV Vs. STATE OF U. P.
|
September 19, 2022 |
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AMIT PAL Vs. STATE OF U.P.
|
November 1, 2022 |
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AMIT SHARMA Vs. STATE OF U.P.
|
April 12, 2022 |
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AMIT SINGH Vs. STATE OF U.P.
|
April 18, 2022 |
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AMIT SINGH Vs. STATE OF U.P.
|
June 30, 2022 |
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AMIT SRIVASTAVA Vs. U.P.S.R.T.C.
|
May 10, 2022 |
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AMITA GARG Vs. STATE OF U.P.
|
July 15, 2022 |
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AMITA GARG Vs. STATE OF U.P.
|
July 6, 2022 |
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AMITABH THAKUR Vs. STATE OF UTTAR PRADESH
|
March 14, 2022 |
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AMLAWATI Vs. MAHATMA SINGH
|
July 6, 2022 |
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AMRITA NAND Vs. STATE OF UTTAR PRADESH
|
March 3, 2022 |
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AMZAD Vs. STATE OF U. P.
|
September 22, 2022 |
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ANAMIKA BHARDWAJ Vs. ASHOK GULATI
|
February 15, 2022 |
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ANAMIKA SRIVASTAVA Vs. ANOOP SRIVASTAVA
|
May 27, 2022 |
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ANAND GIRI Vs. STATE OF U.P.
|
September 9, 2022 |
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ANAND KUMAR MISHRA Vs. STATE OF U.P.
|
May 10, 2022 |
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ANAND KUMAR SINGH Vs. STATE OF U. P.
|
November 11, 2022 |
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ANAND KUMAR SINGH; DR. Vs. STATE OF U.P.THRU.UPPER MUKHYA SACHIV.MEDICAL EDU. & TRAINING
|
September 27, 2022 |
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ANAND PRAKASH SHARMA Vs. JASHWANT SINGH
|
October 20, 2022 |
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ANAND TRIPATHI Vs. STATE OF U.P.
|
May 26, 2022 |
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ANANDI WATER PARK RESORTS AND CLUB PVT. LTD. Vs. STATE OF U.P.
|
October 21, 2022 |
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ANANG PAL SINGH Vs. STATE OF U.P.
|
July 13, 2022 |
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ANANT KUMAR MISHRA Vs. STATE OF U.P.
|
October 13, 2022 |
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ANANT MISHRA Vs. STATE OF U.P.
|
March 29, 2022 |
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ANGAD TIWARI Vs. NATIONAL INSURANCE CO. LTD.
|
May 31, 2022 |
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ANGOORI DEVI Vs. STATE OF U. P.
|
September 14, 2022 |
|
ANIL Vs. STATE OF U.P.
|
December 8, 2022 |
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ANIL GAUR Vs. STATE OF U.P.
|
September 12, 2022 |
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ANIL KASHYAP Vs. STATE OF U. P.
|
September 30, 2022 |
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ANIL KUMAR Vs. UNION OF INDIA
|
May 24, 2022 |
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ANIL KUMAR Vs. STATE OF U.P.
|
September 14, 2022 |
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ANIL KUMAR JAIN Vs. JAGAT RAJ TRIPATHI DISTRICT MAGISTRATE AMETHI
|
January 6, 2022 |
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ANIL KUMAR KHATIK Vs. STATE OF U.P.
|
January 19, 2022 |
|
ANIL KUMAR NANDA Vs. STATE OF U.P.
|
September 12, 2022 |
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ANIL KUMAR RATHORE Vs. STATE OF U.P.
|
January 17, 2022 |
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ANIL KUMAR SINGH Vs. 2ND ADDITIONAL DISTT.JUDGE, HARDOI
|
April 25, 2022 |
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ANIL KUMAR SINGH Vs. PAPPU
|
January 10, 2022 |
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ANIL KUMAR TULSIANI Vs. STATE OF U.P.
|
December 1, 2022 |
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ANIL YADAV Vs. STATE OF U.P.
|
June 29, 2022 |
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ANIRAKA PRASAD YADAV Vs. STATE OF U.P.
|
August 3, 2022 |
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ANIRUDH KAMAL SHUKLA Vs. UNION OF INDIA
|
March 21, 2022 |
|
ANISA BEGUM MOTHER OF DECEASED Vs. ORIENTAL INSURANCE COMPANY LTD.
|
March 23, 2022 |
|
ANITA Vs. STATE OF U. P.
|
December 13, 2022 |
|
ANITA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
March 14, 2022 |
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ANJANI KUMAR SHUKLA Vs. STATE OF U.P.
|
March 11, 2022 |
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ANJU AGARWAL Vs. STATE OF U. P.
|
November 24, 2022 |
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ANJU CHAUDHARY Vs. STATE OF U. P.
|
December 13, 2022 |
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ANJU KAPRI @ ANJANA KAPRI Vs. STATE OF U.P.
|
February 10, 2022 |
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ANJU RAJPAL Vs. STATE OF U. P.
|
December 22, 2022 |
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ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
|
April 4, 2022 |
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ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
|
April 12, 2022 |
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ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
|
March 24, 2022 |
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ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
|
July 13, 2022 |
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ANJUMAN INTAZAMIA MASAZID VARANASI Vs. IST A.D.J. VARANASI
|
May 20, 2022 |
|
ANKIT SHARMA Vs. STATE OF U.P.
|
November 9, 2022 |
|
ANKITA MISHRA Vs. STATE OF UTTAR PRADESH
|
April 20, 2022 |
|
ANNU TANDON Vs. STATE
|
September 1, 2022 |
|
ANOKHI LAL Vs. STATE OF U.P.
|
March 30, 2022 |
|
ANOOP KUMAR DUBEY Vs. STATE OF U. P.
|
March 3, 2022 |
|
ANOOP KUMAR MISHRA Vs. STATE OF U P
|
January 20, 2022 |
|
ANOOP KUMAR SINGH Vs. STATE OF U.P.
|
May 31, 2022 |
|
ANOOP MAHESHWARI Vs. SHIV KUMAR SINGH
|
March 7, 2022 |
|
ANOOP SINGH Vs. STATE OF U. P.
|
March 25, 2022 |
|
ANUBHAV SAROHA Vs. STATE OF U. P.
|
October 14, 2022 |
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ANUBHAV VERMA Vs. PRINCIPAL JUDGE, FAMILY COURT, FAIZABAD
|
February 25, 2022 |
|
ANUJ KUMAR Vs. STATE OF U.P.
|
May 25, 2022 |
|
ANUJ KUMAR Vs. STATE OF U.P.
|
April 1, 2022 |
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ANUJ PANDEY Vs. STATE OF U. P.
|
September 16, 2022 |
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ANUPAM YADAV Vs. STATE OF U.P.
|
October 21, 2022 |
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ANURAG DUBEY Vs. STATE OF U.P.
|
September 20, 2022 |
|
ANURAG SHARMA Vs. STATE OF U.P.
|
August 6, 2022 |
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ANWAR AHMAD Vs. UTTARAKHAND TRANSPORT CORPORATION
|
August 5, 2022 |
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ANWAR ALI Vs. STATE OF U.P.
|
July 1, 2022 |
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ANWAR ALI Vs. STATE OF UTTAR PRADESH
|
May 18, 2022 |
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ANWAR SHAHZAD Vs. STATE OF UTTAR PRADESH
|
February 2, 2022 |
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APARNA PUROHIT Vs. STATE OF U.P.
|
March 28, 2022 |
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APEX LEATHER Vs. STATE OF U. P.
|
March 9, 2022 |
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APPARENT MARKETING PRIVATE LIMITED Vs. STATE OF U.P.
|
March 5, 2022 |
|
AQAMA BUILDERS AND DEVELOPERS LIMITED LUCKNOW Vs. CIVIL JUDGE,SENIOR DIVISION,MALIHABAD, LUCKNOW
|
May 7, 2022 |
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ARAHAT BHASKAR Vs. STATE OF U.P.
|
August 2, 2022 |
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ARCHANA ALIAS SANJU Vs. STATE OF U.P.
|
February 10, 2022 |
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ARCHANA DEVI Vs. STATE OF U.P.
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July 19, 2022 |
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ARCHANA GUPTA Vs. STATE OF U.P.
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November 15, 2022 |
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ARCHANA PALIWAL Vs. STATE OF U. P.
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November 18, 2022 |
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ARJUN KUMAR SHUKLA Vs. STATE OF U.P.
|
June 28, 2022 |
|
ARMAN Vs. STATE OF U.P.
|
September 12, 2022 |
|
ARSHAD Vs. ADDL. COMMISSIONER ADMN
|
December 13, 2022 |
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ARSHADULLAH KHAN Vs. UNION OF INDIA
|
March 23, 2022 |
|
ARSHIYA RIZVI Vs. STATE OF U.P.
|
May 13, 2022 |
|
ARSIYA BANO Vs. STATE OF U.P.
|
July 25, 2022 |
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ARTI DEVI Vs. STATE OF U.P.
|
November 4, 2022 |
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ARUN CHAND Vs. STATE OF U. P.
|
March 23, 2022 |
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ARUN KUMAR Vs. STATE OF U. P.
|
July 22, 2022 |
|
ARUN KUMAR NIGAM Vs. KISHOR KUMAR GUPTA
|
January 13, 2022 |
|
ARUN MISHRA Vs. CENTRAL INFORMATION COMMISSION
|
September 8, 2022 |
|
ARUN PANDEY Vs. STATE OF U. P.
|
September 14, 2022 |
|
ARVIND KUMAR Vs. STATE OF U. P.
|
January 12, 2022 |
|
ARVIND KUMAR Vs. STATE OF U.P.
|
March 16, 2022 |
|
ARVIND MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 25, 2022 |
|
ARVIND SINGH Vs. STATE OF U.P.
|
June 30, 2022 |
|
ARVIND UPADHAYAY Vs. STATE OF U. P.
|
March 23, 2022 |
|
ASAD Vs. STATE OF U.P.
|
July 4, 2022 |
|
ASHISH Vs. STATE OF U.P.
|
February 4, 2022 |
|
ASHISH Vs. MURTI SHRI RAMCHANDRA VIRAJMAN
|
June 27, 2022 |
|
ASHISH KUMAR SINGH Vs. UNION OF INDIA
|
March 8, 2022 |
|
ASHISH KUMAR SINGH Vs. STATE OF U.P.
|
February 15, 2022 |
|
ASHISH MISHRA Vs. STATE OF U.P
|
February 14, 2022 |
|
ASHISH MISHRA Vs. STATE OF U. P.
|
February 10, 2022 |
|
ASHISH MISHRA Vs. STATE OF U.P.
|
July 15, 2022 |
|
ASHISH MISHRA @ MONU Vs. STATE OF U.P.
|
July 26, 2022 |
|
ASHISH MORYA Vs. ANAMIKA DHIMAN
|
November 17, 2022 |
|
ASHISH PANDEY Vs. STATE OF U.P.
|
September 19, 2022 |
|
ASHISH PANDEY Vs. UOI
|
May 16, 2022 |
|
ASHISH SINGH Vs. STATE OF U.P.
|
February 3, 2022 |
|
ASHOK Vs. STATE OF U. P.
|
September 20, 2022 |
|
ASHOK KUMAR Vs. STATE OF U. P.
|
April 29, 2022 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
July 22, 2022 |
|
ASHOK KUMAR Vs. CHHINAMALU M.
|
April 19, 2022 |
|
ASHOK KUMAR JATAV Vs. STATE OF U.P.
|
July 20, 2022 |
|
ASHOK KUMAR KESARWANI Vs. 6TH ADDITIONAL DISTRICT JUDGE COURT NO 5, ALLAHABAD
|
April 1, 2022 |
|
ASHOK KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 28, 2022 |
|
ASHOK SINGH Vs. STATE OF U.P.
|
May 12, 2022 |
|
ASHOK YADAV Vs. STATE OF U.P.
|
November 3, 2022 |
|
ASHUTOSH KUMAR SRIVASTAVA Vs. STATE OF U. P.
|
April 22, 2022 |
|
ASHWANI KUMAR Vs. STATE OF U.P.
|
July 6, 2022 |
|
ASHWANI PRATAP Vs. STATE OF UTTAR PRADESH
|
May 24, 2022 |
|
ASIF Vs. STATE OF U.P.
|
October 12, 2022 |
|
ASIYA Vs. STATE OF U.P.
|
June 30, 2022 |
|
ASLAM QADEER Vs. NAYYAR JAHAN RAZA
|
December 7, 2022 |
|
ASP TRADERS Vs. STATE OF U. P.
|
July 18, 2022 |
|
ASSEMBLY OF GOD NORTH INDIA BALRAMPUR Vs. STATE OF U.P.
|
March 24, 2022 |
|
ASSET RECONSTRUCTION COMPANY INDIA LTD. Vs. STATE OF U.P.
|
May 25, 2022 |
|
ASSOCIATION OF PRIVATE SCHOOLS Vs. STATE OF UTTAR PRADESH
|
March 15, 2022 |
|
ATMARAM YADAV Vs. STATE OF U. P.
|
June 22, 2022 |
|
ATTS ASSOCIATES Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 11, 2022 |
|
ATUL AGRAWAL Vs. DY. COMMISSIONER STAMP/CHIEF CONTROLLING
|
April 12, 2022 |
|
ATUL KUMAR Vs. ELECTION COMMISSION OF BHARAT
|
January 20, 2022 |
|
ATUL KUMAR SINGH Vs. STATE OF U. P.
|
June 7, 2022 |
|
ATUL MISHRA Vs. STATE OF U.P.
|
January 25, 2022 |
|
ATUL SAXENA Vs. STATE OF U.P
|
September 8, 2022 |
|
AVADHESH KUMAR Vs. DISTRICT MAGISTRATE, LKO.
|
September 9, 2022 |
|
AVANEESH KUMAR Vs. STATE OF UTTAR PRADESH
|
January 21, 2022 |
|
AVINASH KUMAR MODI Vs. STATE OF U.P.
|
February 16, 2022 |
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AVNEESH KUMAR Vs. UNION OF INDIA
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February 11, 2022 |
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AVNEESH KUMAR Vs. UNION OF INDIA
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March 7, 2022 |
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AWADESH KUMAR Vs. RAMESHAWAR DAYAL
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November 17, 2022 |
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AWADH BIHARI VERMA Vs. STATE OF U.P.
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November 22, 2022 |
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AWADHESH KUMAR Vs. STATE OF U.P.
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February 4, 2022 |
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AWADHESH KUMAR SINGH Vs. BOARD OF REVENUE U.P. LUCKNOW
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April 29, 2022 |
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AWADHESH PRATAP SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. HOME. LKO
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August 24, 2022 |
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AWADHESH SINGH Vs. BOARD OF REVENUE
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January 3, 2022 |
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AWASTHI TRADERS Vs. STATE OF U.P.
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July 10, 2022 |
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AWASTHI TRADERS Vs. STATE OF U. P.
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June 10, 2022 |
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AWDHESH Vs. STATE OF U.P.
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August 18, 2022 |
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AWDHESH KUMAR Vs. STATE OF U. P.
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August 1, 2022 |
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AWLESH KUMAR SINGH Vs. UNION OF INDIA
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May 5, 2022 |
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AYODHYA SINGH Vs. STATE OF U.P.
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December 21, 2022 |
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AYUB Vs. STATE OF U.P.
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April 26, 2022 |
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AYUSH ANURAG Vs. STATE OF U. P.
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April 18, 2022 |
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AYYUB KHAN Vs. STATE OF U.P.
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July 25, 2022 |
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AZEEM Vs. STATE OF UTTAR PRADESH
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May 19, 2022 |
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AZEEMUL HASAN Vs. UNION OF INDIA
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April 13, 2022 |
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AZIMUDDIN ASHRAF ISLAMIA INTER COLLEGE BARABANKI Vs. STATE OF U.P.
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May 7, 2022 |
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AZIZ UDDIN Vs. RAJESH VERMA
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March 24, 2022 |
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AZIZURRAHMAN Vs. HAMIDUNNISHA
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September 19, 2022 |
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BABBU ALI Vs. COMMISSIONER DEVI PATTAN MANDAL GONDA
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April 11, 2022 |
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BABE KE EDU. CHARITABLE SOCIETY Vs. STATE OF U.P.
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March 16, 2022 |
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BABLU Vs. STATE OF U.P.
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May 6, 2022 |
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BABLU Vs. STATE OF UTTAR PRADESH
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March 16, 2022 |
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BABLU Vs. STATE OF U.P.
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September 15, 2022 |
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BABLU SECOND BAIL APPLICATION Vs. STATE OF U.P.
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January 27, 2022 |
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BABU Vs. STATE OF U.P.
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July 15, 2022 |
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BABU KHAN Vs. STATE OF UTTAR PRADESH
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May 18, 2022 |
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BABU PASI ALIAS BABU LAL PASI Vs. STATE OF U.P.
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February 22, 2022 |
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BABU RAM Vs. OM SINGH
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March 14, 2022 |
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BABU RAM MAURYA Vs. STATE
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September 9, 2022 |
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BABU SINGH Vs. RAJ BAHADUR SINGH
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November 10, 2022 |
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BABULAL CHAWDHARY Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE S.D.
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November 22, 2022 |
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BABULAL PANDEY Vs. BOARD OF REVENUE
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November 1, 2022 |
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BABY Vs. STATE OF U.P.
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September 15, 2022 |
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BACHCHA PANDEY Vs. STATE OF U.P.
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April 4, 2022 |
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BACHCHA PANDEY @ SUBHAS Vs. STATE OF U.P.
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April 5, 2022 |
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BACHCHI DEVI Vs. 3RD ADDL.DISTRICT JUDGE BALRAMPUR
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April 27, 2022 |
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BADAM SINGH Vs. STATE OF U. P.
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December 14, 2022 |
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BADDAN SINGH Vs. STATE OF U.P.
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August 26, 2022 |
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BADDAN SINGH Vs. STATE OF U.P.
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August 24, 2022 |
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BADRI Vs. STATE OF U.P.
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January 13, 2022 |
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BADRI NARAYAN Vs. STATE OF U.P
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August 6, 2022 |
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BADRI NATH TRIPATHI Vs. STATE OF UTTAR PRADESH
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January 18, 2022 |
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BAL KISHUN Vs. C.R.O.
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January 5, 2022 |
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BALI SINGH Vs. STATE OF U. P.
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August 5, 2022 |
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BALISTER Vs. STATE OF U.P.
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September 23, 2022 |
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BALKARAN DAS GUPTA Vs. UNION OF INDIA
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December 20, 2022 |
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BALRAM JAISWAL Vs. STATE OF U.P
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February 7, 2022 |
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BALVEER KAUR Vs. STATE OF U. P.
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November 24, 2022 |
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BALVEER SINGH Vs. STATE OF U. P.
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October 20, 2022 |
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BALVEER SINGH Vs. STATE OF U. P.
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November 2, 2022 |
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BALVINDER SINGH Vs. STATE OF U. P.
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April 18, 2022 |
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BANK OF BARODA Vs. DISTRICT MAGISTRATE MAHARAJGANJ
|
February 18, 2022 |
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BANK OF BARODA, BRANCH ROSARB Vs. STATE OF UP
|
July 27, 2022 |
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BANK OF INDIA Vs. PANKAJ SRIVASTAVA
|
May 26, 2022 |
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BANTI Vs. STATE OF U.P
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April 22, 2022 |
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BANTI Vs. STATE OF U.P.
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November 10, 2022 |
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BANWARI LAL Vs. STATE OF U. P.
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March 11, 2022 |
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BARU Vs. STATE OF U. P.
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July 6, 2022 |
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BASANTA SINGH Vs. INAYAT KHA
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October 14, 2022 |
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BASHARAT ULLAH Vs. STATE OF U.P.
|
May 5, 2022 |
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BASOO YADAV Vs. UNION OF INDIA
|
December 16, 2022 |
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BCITS PVT. LTD. Vs. PURVANCHAL VIDHYUT VITRAN NIGAM LTD.
|
May 26, 2022 |
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BEENA TYAGI Vs. MOHAMMED AZMER
|
March 3, 2022 |
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BHAGAT SINGH Vs. STATE OF U. P.
|
November 29, 2022 |
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BHAGAUTA DEVI Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LTD
|
June 14, 2022 |
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BHAGAUTI SINGH Vs. MATA PRASAD SINGH
|
September 15, 2022 |
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BHAGWAN DAS Vs. STATE OF U. P.
|
July 14, 2022 |
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BHAGWAN DAS CHELA BALRAM DAS Vs. DISTRICT MAGISTARATE, AMBEDKARNAGAR
|
December 20, 2022 |
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BHAGWAN SHRIKRISHNA VIRAJMAN Vs. U.P. SUNNI CENTRAL WAQF BOARD
|
July 18, 2022 |
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BHAGWANDAS Vs. RAMMI DEVI
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April 5, 2022 |
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BHAGWAT Vs. STATE OF U.P.
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December 7, 2022 |
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BHAGWATI DEEN Vs. SHEETLADIN
|
May 25, 2022 |
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BHAGWATI SINGH Vs. STATE OF U.P.
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June 29, 2022 |
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BHAIYA RAM Vs. STATE OF U.P.
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April 25, 2022 |
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BHANU GANDOTRA Vs. ADDITIONAL PRINCIPAL JUDGE FAMILY COURT
|
December 7, 2022 |
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BHANU KUMAR Vs. STATE OF U.P.
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September 20, 2022 |
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BHAO PRAKASH Vs. STATE OF U.P.
|
January 7, 2022 |
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BHARAT MINT & ALLIED CHEMICALS Vs. COMMISSIONER COMMERCIAL TAX
|
March 4, 2022 |
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BHARAT PUMPS AND COMPRESSORS LTD Vs. CHOPRA FABRICATORS AND MANUFACTURERS PVT. LTD
|
May 27, 2022 |
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BHARTI AIRTEL LTD. Vs. STATE OF U. P.
|
October 19, 2022 |
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BHARTI PATEL Vs. STATE OF U.P.
|
January 27, 2022 |
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BHASKAR RAI Vs. STATE OF U. P.
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April 26, 2022 |
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BHAVESH JAIN Vs. STATE OF U.P.
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June 2, 2022 |
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BHAWANI PRASAD SAHU Vs. STATE OF U. P.
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December 14, 2022 |
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BHEEKA Vs. STATE OF U.P.
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June 20, 2022 |
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BHEEM SINGH Vs. STATE OF U.P
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January 18, 2022 |
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BHIKARI Vs. STATE OF U.P.
|
February 9, 2022 |
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BHIKHA Vs. STATE OF U.P.
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January 20, 2022 |
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BHOLA Vs. STATE OF U.P.
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April 5, 2022 |
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BHOLA Vs. STATE OF U. P.
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December 20, 2022 |
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BHOLA NATH Vs. ANUS RASHEED
|
September 12, 2022 |
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BHOLENDRA PRATAP SINGH Vs. C/M V.P.RAM NARESH LAGHU MADHY VIDYALAYA
|
November 29, 2022 |
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BHOLU ALIAS SUNIL GOND Vs. STATE OF U.P.
|
June 14, 2022 |
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BHONU PATEL Vs. STATE OF U. P.
|
May 7, 2022 |
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BHUPINDER SINGH Vs. STATE OF U.P.
|
January 19, 2022 |
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BHURA Vs. STATE OF U.P.
|
March 11, 2022 |
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BHURE Vs. STATE OF U.P.
|
September 9, 2022 |
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BILLA Vs. STATE OF U.P.
|
October 10, 2022 |
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BILLU Vs. STATE OF U. P.
|
February 4, 2022 |
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BILQUIS JAHAN Vs. STATE OF U.P.
|
July 27, 2022 |
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BIMAL TIWARI Vs. STATE OF UTTAR PRADESH
|
April 6, 2022 |
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BINDAL SMELTING PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX LUCKNOW
|
July 4, 2022 |
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BINDU Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 22, 2022 |
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BINITA SHAH ASHISHBHAI Vs. STATE OF U.P.
|
November 11, 2022 |
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BIRENDRA SINGH Vs. BOARD OF REVENUE
|
December 23, 2022 |
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BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. MAHENDRA SINGH
|
January 4, 2022 |
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BIRNAMI Vs. STATE OF U.P.
|
April 22, 2022 |
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BONY DUBEY Vs. M/S. SHYAM BIDI WORKS
|
January 3, 2022 |
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BRAHAMNAD TYAGI Vs. STATE OF U. P.
|
July 15, 2022 |
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BRAJ BHUSHAN LAL AWASTHI Vs. URMILA
|
July 28, 2022 |
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BRAJ MOHAN SHARMA Vs. NAVNEET CHAHAL D.M. MATHURA
|
April 26, 2022 |
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BRAJENDRA KUMAR SINGH Vs. STATE OF U.P.
|
August 17, 2022 |
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BRIGADIER JAVED IQBAL Vs. UNION OF INDIA
|
February 25, 2022 |
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BRIJ BIHARI SINGH Vs. COMMISSIONER COMMERCIAL TAX LUCKNOW
|
May 4, 2022 |
|
BRIJESH Vs. STATE OF U. P.
|
June 21, 2022 |
|
BRIJESH @ BHOLA Vs. STATE OF U.P.
|
June 23, 2022 |
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BRIJESH CHAUDHARI Vs. STATE OF U.P
|
May 27, 2022 |
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BRIJESH HARIJAN Vs. STATE OF U.P.
|
September 14, 2022 |
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BRIJESH YADAV Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO.
|
July 29, 2022 |
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BUDDHA SORTEX RICE INDUSTRIES PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 29, 2022 |
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BUDH SEN Vs. STATE OF U. P.
|
September 12, 2022 |
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BUNDELKHAND UNIVERSITY JHANSI Vs. WOODFUN A REGISTERED PARTNERSHIP FIRM
|
July 4, 2022 |
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BUNDU Vs. STATE OF U.P.
|
September 27, 2022 |
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BUSHRA FIRDAUS Vs. STATE OF U.P.
|
May 23, 2022 |
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C/M ANJUMAN INTEZAMIA MASAJID VARANASI Vs. RAKHI SINGH
|
April 21, 2022 |
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C/M AZAD COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF U.P.
|
December 16, 2022 |
|
C/M CHANDRA SHEKHAR AZAD JUNIOR HIGH SCHOOL Vs. STAT OF U.P.
|
July 15, 2022 |
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C/M GRAM SHIKSHA SAMITI Vs. STATE OF U.P.
|
September 15, 2022 |
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C/M INTER. COLLEGE KORARI LACHHAN SHAH Vs. STATE OF U.P.
|
April 28, 2022 |
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C/M KAASAMPUR GADHI KISAN SEWA SAHKARI Vs. STATE OF U.P.
|
May 25, 2022 |
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C/M MAULANA ABDUL KALAAM AZAD EDUCATION SOCIETY Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES
|
August 24, 2022 |
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C/M SHIRAZE HIND INTER COLLEGE Vs. STATE OF U.P.
|
March 30, 2022 |
|
C/M SRI SHANKER JUNIOR HIGH SCHOOL THRU MANAGER Vs. STATE OF U.P.
|
February 17, 2022 |
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C/M. JAGO RAJBHAR JAGO SAMITI Vs. UNION OF INDIA
|
March 11, 2022 |
|
CALCUTTA SOUTH TRANSPORT CO. Vs. STATE OF U. P.
|
March 28, 2022 |
|
CALSTAR STEEL LTD. Vs. NORTH EASTERN RAILWAY
|
April 20, 2022 |
|
CAPTAIN PRAMOD KUMAR BAJAJ Vs. UNION OF INDIA
|
May 31, 2022 |
|
CG POWER AND INDUSTRIAL SOLUTIONS LTD. (FORMERLY CROMPTON GREAVES LTD.)] Vs. U.P. POWER TRANSMISSION CORPORATION LTD.
|
January 17, 2022 |
|
CHABILA Vs. RAMAWATAR
|
August 23, 2022 |
|
CHAMAN MANGLA Vs. STATE OF U.P.
|
April 26, 2022 |
|
CHAMARAWALA BHARATIYA SANYUKT SAHKARI KHETI SAMITY LIMITED Vs. GOVT.OF U.P.
|
August 5, 2022 |
|
CHANDA SRIVASTAVA Vs. SHADAB AHMAD
|
May 24, 2022 |
|
CHANDAN Vs. STATE OF U. P.
|
December 19, 2022 |
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CHANDAN LAL Vs. STATE OF U.P.
|
January 5, 2022 |
|
CHANDER Vs. STATE OF U.P.
|
May 20, 2022 |
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CHANDRA PRAKASH Vs. UNION OF INDIA
|
February 16, 2022 |
|
CHANDRA PRAKASH Vs. STATE OF U.P.
|
October 31, 2022 |
|
CHANDRA PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 26, 2022 |
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CHANDRA SHEKHAR DWIVEDI Vs. STATE OF U.P.
|
March 14, 2022 |
|
CHANDRA SHEKHAR PRASAD SAH Vs. UNION OF INDIA
|
April 5, 2022 |
|
CHANDRAI Vs. STATE OF U.P.
|
April 7, 2022 |
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CHANDRAKALA Vs. STATE OF U. P.
|
February 2, 2022 |
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CHANDRASHEKHAR Vs. STATE OF U. P.
|
July 12, 2022 |
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CHANDRIKA PRASAD SHUKLA Vs. STATE OF U.P.
|
January 21, 2022 |
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CHARAN SINGH Vs. STATE OF U.P.
|
April 8, 2022 |
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CHATTHOO CHERO Vs. STATE OF U.P.
|
February 8, 2022 |
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CHATTHOO CHERO Vs. STATE OF U.P.
|
April 7, 2022 |
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CHAUDHARY CHHATRAPAL YADAV Vs. STATE OF U.P.
|
November 19, 2022 |
|
CHAUDHARY PRATAP SINGH Vs. STATE OF U. P.
|
October 11, 2022 |
|
CHAVI LAL Vs. STATE OF U.P.
|
March 5, 2022 |
|
CHETAN SHARAN Vs. DINESH KUMAR ANAND
|
January 12, 2022 |
|
CHHAILA KHAN Vs. STATE OF U. P.
|
February 14, 2022 |
|
CHHANGUR YADAV Vs. STATE OF U.P.
|
February 10, 2022 |
|
CHHATTISGARH RAILWAY CORPORATION LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
December 13, 2022 |
|
CHHOTE LAL KUSHWAHA Vs. STATE OF U.P.
|
July 15, 2022 |
|
CHHOTEY LAL Vs. U.O.I.
|
April 25, 2022 |
|
CHHOTEY LAL SHAH ALIAS MUNNA GUPTA Vs. STATE OF U.P.
|
October 13, 2022 |
|
CHHUNNA Vs. STATE OF UTTAR PRADESH
|
May 24, 2022 |
|
CHITRA GAUR Vs. STATE OF U.P.
|
November 3, 2022 |
|
CHNDRA PRAKASH SHARMA Vs. STATE OF U.P
|
April 7, 2022 |
|
CHUSKI Vs. STATE OF U.P.
|
November 21, 2022 |
|
COLLECTOR Vs. STATE OF U.P.
|
June 15, 2022 |
|
COLONEL MUKUL DEV Vs. DEVESHWARI DEVI
|
September 19, 2022 |
|
COMMISSIONER COMMERCIAL TAX Vs. GAURAV GUPTA
|
March 31, 2022 |
|
COMMISSIONER OF CUSTOMS ALIGANJ LKO. Vs. RAJESH JHAMATMAL BHAT
|
July 6, 2022 |
|
COMMISSIONER OF INCOME TAX AYAKAR BHAWAN FAIZABAD Vs. RAGHURAJI DEVI FOUNDATION TRUST AKBARPUR
|
August 23, 2022 |
|
COMMITTEE OF MANAGEMENT Vs. UNION OF INDIA
|
July 4, 2022 |
|
COMMITTEE OF MANAGEMENT RAJ DUTTA SHUKLA PURVA MADHYAMIK Vs. STATE OF U.P.
|
September 14, 2022 |
|
COMMITTEE OF MANAGEMENT SETH M.R. JAIPURIA SCHOOL LKO Vs. STATE OF U.P.
|
September 27, 2022 |
|
COMMITTEE OF MANAGEMENT, MADRASA ARBIA AZIZIA MAJAHAROOL ULOOM Vs. STATE OF U. P.
|
July 4, 2022 |
|
COMMITTEE OF MANAGEMENT, MUSLIM INTER COLLEGE Vs. STATE OF U. P.
|
December 16, 2022 |
|
COMMITTEE OF MANAGEMENT, NATIONAL INTER COLLEGE, SHIKARPUR Vs. STATE OF U. P.
|
July 6, 2022 |
|
COMMITTEE OF MANAGEMENT, SOHAN LAL BALIKA INTER COLLEGE Vs. STATE OF U.P.
|
October 14, 2022 |
|
CONCEPT CARS LTD. Vs. STATE OF U.P.
|
November 10, 2022 |
|
DALVEER SINGH Vs. STATE OF U. P.
|
October 18, 2022 |
|
DAMMAR Vs. STATE OF U.P.
|
March 11, 2022 |
|
DAMODAR DAS Vs. RAM SWAROOP GHURA
|
March 21, 2022 |
|
DASHRATH SINGH Vs. STATE OF UTTAR PRADESH
|
May 12, 2022 |
|
DAUJEE ABHUSHAN BHANDAR PRIVATE LIMITED Vs. UNION OF INDIA
|
March 10, 2022 |
|
DAYA SHANKAR Vs. BOARD PF REVENUE
|
September 30, 2022 |
|
DAYALBAGH EDUCATION INSTITUTE Vs. ELECTION COMMISSION OF INDIA
|
January 24, 2022 |
|
DAYANAND PUBLIC SCHOOL Vs. SURESH CHANDRA PANDEY
|
November 30, 2022 |
|
DEEKSHA SINGH Vs. STATE OF UTTAR PRADESH
|
April 27, 2022 |
|
DEEPA BAJPAI Vs. DR. ASHISH MISHRA
|
May 20, 2022 |
|
DEEPAK Vs. STATE OF U. P.
|
September 23, 2022 |
|
DEEPAK Vs. STATE OF U.P.
|
October 20, 2022 |
|
DEEPAK BOSE Vs. SHRABONEE BOSE
|
March 14, 2022 |
|
DEEPAK KUMAR Vs. BOARD OF REVENUE
|
October 21, 2022 |
|
DEEPAK KUMAR Vs. STATE OF U.P.
|
January 11, 2022 |
|
DEEPAK KUMAR Vs. STATE OF U.P
|
August 18, 2022 |
|
DEEPAK KUMAR YADAV Vs. STATE OF U.P.
|
September 6, 2022 |
|
DEEPAK SHARMA Vs. JITENDRA SINGH
|
May 11, 2022 |
|
DEEPAK SHARMA Vs. STATE OF U.P.
|
December 23, 2022 |
|
DEEPAK YADAV Vs. STATE OF U.P.
|
August 5, 2022 |
|
DEEPIKA SHARMA Vs. STATE OF UTTAR PRADESH
|
April 29, 2022 |
|
DEEPU Vs. STATE OF U.P.
|
July 15, 2022 |
|
DEV RAJ Vs. RUKMANI DEVI
|
December 20, 2022 |
|
DEVDUTT Vs. STATE OF U. P.
|
April 21, 2022 |
|
DEVEND KUMAR Vs. STATE OF U. P.
|
December 6, 2022 |
|
DEVENDRA Vs. STATE OF U.P.
|
September 20, 2022 |
|
DEVENDRA KUMAR SHARMA Vs. STATE OF U. P.
|
November 11, 2022 |
|
DEVENDRA PAL SINGH Vs. STATE OF U. P.
|
December 22, 2022 |
|
DEVENDRA PANDEY Vs. STATE OF U. P.
|
December 15, 2022 |
|
DEVENDRA PANDEY Vs. STATE OF UTTAR PRADESH
|
May 19, 2022 |
|
DEVENDRA SINGH Vs. STATE OF U.P.
|
September 29, 2022 |
|
DEVENDRA SINGH Vs. STATE OF U. P.
|
July 12, 2022 |
|
DEVENDRA SINGH Vs. STATE OF U. P.
|
October 10, 2022 |
|
DHAN KUNWAR Vs. STATE OF U.P.
|
April 27, 2022 |
|
DHARAM SINGH Vs. STATE OF U. P.
|
August 6, 2022 |
|
DHARAMVEER Vs. STATE OF U.P.
|
February 3, 2022 |
|
DHARMENDRA KUMAR Vs. UNITED INDIA INSURANCE CO. LTD.
|
March 29, 2022 |
|
DHARMENDRA KUMAR SRIVASTAVA Vs. DISTRICT MAGISTRATE
|
August 25, 2022 |
|
DHARMENDRA SINGH Vs. STATE OF U. P.
|
December 13, 2022 |
|
DHARMESH PASI Vs. STATE OF U.P.
|
June 17, 2022 |
|
DHEERAJ KUMAR SHUKLA Vs. STATE OF U.P.
|
May 30, 2022 |
|
DHEERAJ UPADHYAY Vs. STATE OF U.P.
|
September 27, 2022 |
|
DIGAMBER SINGH Vs. STATE OF U. P.
|
December 13, 2022 |
|
DILIP CHANDRA Vs. STATE OF U. P.
|
March 5, 2022 |
|
DILIP MISHRA Vs. STATE OF U.P.
|
August 1, 2022 |
|
DINESH Vs. STATE OF U.P.
|
January 21, 2022 |
|
DINESH Vs. STATE OF U.P.
|
December 8, 2022 |
|
DINESH CHANDRA MISHRA Vs. STATE OF U.P.
|
October 21, 2022 |
|
DINESH KUMAR Vs. STATE OF U. P.
|
September 15, 2022 |
|
DINESH KUMAR Vs. STATE OF UP
|
May 6, 2022 |
|
DINESH KUMAR Vs. ASHA AGARWAL
|
May 30, 2022 |
|
DINESH KUMAR Vs. PREM SINGH
|
April 19, 2022 |
|
DINESH KUMAR Vs. STATE OF U.P.
|
December 16, 2022 |
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DINESH KUMAR Vs. STATE OF U.P.
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June 16, 2022 |
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DINESH KUMAR TIWARI Vs. BANK OF BARODA A BODY CORPORATE
|
February 9, 2022 |
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DINESH PANDEY Vs. STATE OF U.P.
|
August 2, 2022 |
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DINESH SINGH SARTHI Vs. STATE OF U. P.
|
April 22, 2022 |
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DISTRIBUTORS INDIA (SOUTH) Vs. UNION OF INDIA,
|
May 24, 2022 |
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DISTRIBUTORS INDIA (SOUTH) Vs. UNION OF INDIA
|
April 18, 2022 |
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DISTRICT COOPERATIVE BANK LIMITED Vs. ANIL KUMAR PURI
|
February 17, 2022 |
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DIVYA Vs. KULDEEP KUMAR DWIVEDI
|
November 9, 2022 |
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DLSHAD Vs. STATE OF UTTAR PRADESH
|
January 24, 2022 |
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DOD RAM Vs. STATE OF U.P.
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April 26, 2022 |
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DORI SINGH Vs. STATE OF U.P.
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August 3, 2022 |
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DR NAGENDRA DUTT GAIROLA Vs. STATE OF U.P.
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September 23, 2022 |
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DR. ANSAR AHMAD KHAN Vs. STATE OF U.P.
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April 26, 2022 |
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DR. J.S. YADAV Vs. DR. ANIL KUMAR UPADHYAY
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April 27, 2022 |
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DR. MOHD. IBRAHIM Vs. STATE OF U.P.
|
February 3, 2022 |
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DR. RAM MANOHAR LOHIA AWADH UNIVERSITY FAIZABAD Vs. STATE OF U.P.
|
September 5, 2022 |
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DRS WOOD PRODUCTS LUCKNOW Vs. STATE OF U. P.
|
August 5, 2022 |
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DULARA Vs. NAYAB TEHSILDAR,MUSAFIRKHANA,AMETHI
|
April 5, 2022 |
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DULARI Vs. BOARD OF REVENUE
|
March 8, 2022 |
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DURGA PRASAD Vs. MANJU SINGH
|
May 17, 2022 |
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DURGAWATI SINGH Vs. DEPUTY REGISTRAR, FIRMS, SOCIETIES & CHITS LUCKNOW
|
January 4, 2022 |
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E. S. I. C. Vs. T. N. PANDEY
|
July 20, 2022 |
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EKHLAKH AHMAD Vs. STATE OF U.P
|
February 3, 2022 |
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EKLAVYA KUMAR Vs. STATE OF U. P.
|
August 18, 2022 |
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EVEREADY INDUSTRIES INDIA LTD. Vs. ANOOP AGENCIES
|
May 19, 2022 |
|
EVEREADY INDUSTRIES INDIA-LIMITED Vs. STATE OF U. P.
|
August 6, 2022 |
|
EX (CHANGED NAME) Vs. STATE OF U. P.
|
September 23, 2022 |
|
EX. CONSTABLE RADHEY RAMAN YADAV Vs. UNION OF INDIA
|
May 12, 2022 |
|
FAHEEM Vs. STATE OF UTTAR PRADESH
|
May 11, 2022 |
|
FAISAL ASHRAF Vs. STATE OF U.P.
|
December 22, 2022 |
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FAKIRA Vs. STATE OF U. P.
|
August 18, 2022 |
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FAMINA SINGH Vs. STATE OF U.P.
|
July 12, 2022 |
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FARAZ HASAN Vs. STATE OF U.P
|
January 19, 2022 |
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FAREED Vs. STATE OF U.P.
|
March 30, 2022 |
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FARHA FAIZ Vs. STATE OF U.P.
|
July 12, 2022 |
|
FARMEEDA BEGUM Vs. STATE OF U.P.
|
April 19, 2022 |
|
FATIMA Vs. SHAHANA SIDDIQUI
|
June 14, 2022 |
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FATMA KUBRA Vs. ADDL. COMMISSIONER ADMINISTRATION AYODHYA MANDAL AYODHYA
|
April 21, 2022 |
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FAYANATH YADAV Vs. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO.
|
July 29, 2022 |
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FAZLUR RAHMAN Vs. STATE OF U.P.
|
March 28, 2022 |
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FEROZ KHAN Vs. STATE OF U.P.
|
February 3, 2022 |
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FIDA HUSSAIN Vs. STATE OF U. P.
|
November 23, 2022 |
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FLIPKART INTERNET PRIVATE LIMITED Vs. STATE OF U.P.
|
October 17, 2022 |
|
G. P ENGINEERING WORKS KACHHWA Vs. UNION OF INDIA
|
February 8, 2022 |
|
GABBAR PATEL Vs. STATE
|
August 11, 2022 |
|
GAFFER ALIAS KANA Vs. STATE OF U.P.
|
May 30, 2022 |
|
GAGAN SHARMA Vs. STATE OF U. P.
|
April 29, 2022 |
|
GAJENDRA PRATAP SINGH Vs. STATE OF U.P.
|
March 5, 2022 |
|
GAJENDRA SINGH Vs. STATE OF U.P.
|
January 3, 2022 |
|
GAJRAJ SINGH Vs. STATE OF U.P.
|
February 8, 2022 |
|
GAMA Vs. STATE OF U.P.
|
August 6, 2022 |
|
GAMMA GAANA LIMITED Vs. UNION OF INDIA
|
March 3, 2022 |
|
GANDHI ASHRAM KHADI BHANDAR Vs. VIJAI KUMAR SHARMA
|
December 9, 2022 |
|
GANESH Vs. STATE OF U.P.
|
December 2, 2022 |
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GANGA CHARAN ARYAWARDHAN HOSPITAL Vs. STATE OF U P
|
December 2, 2022 |
|
GANGA SARAN Vs. STATE OF U.P.
|
August 1, 2022 |
|
GANGU Vs. ALKA ARORA
|
September 29, 2022 |
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GANPAT DEVI Vs. ISTIYAQ AHMAD
|
August 10, 2022 |
|
GAURAV Vs. STATE OF U.P.
|
August 18, 2022 |
|
GAURAV @ GAURA Vs. STATE OF U.P.
|
January 5, 2022 |
|
GAURAV SHARMA Vs. STATE OF U. P.
|
November 29, 2022 |
|
GAURAV VATS Vs. STATE OF U. P.
|
April 12, 2022 |
|
GAYA DIN Vs. D.D.C.
|
August 29, 2022 |
|
GAYA PRASAD Vs. STATE OF U.P
|
March 21, 2022 |
|
GAYA PRASAD PANDEY Vs. STATE OF U. P.
|
February 15, 2022 |
|
GAYA PRASAD TIWARI Vs. STATE OF U. P.
|
September 1, 2022 |
|
GAYA PRASAD YADAV Vs. STATE OF U.P.
|
September 23, 2022 |
|
GAYATRI MOHAPATRA Vs. ASHIT KUMAR PANDA
|
November 3, 2022 |
|
GAYATRI PRASAD PRAJAPATI Vs. STATE OF U. P.
|
August 2, 2022 |
|
GAYYUR Vs. STATE OF U.P
|
August 17, 2022 |
|
GAYYUR HASAN Vs. STATE OF U.P.
|
December 5, 2022 |
|
GAZALA BEGUM Vs. MOHD. MUSARRAF
|
November 16, 2022 |
|
GEETA Vs. STATE OF U. P.
|
August 10, 2022 |
|
GEETA Vs. STATE OF U.P.
|
February 4, 2022 |
|
GEETA SHUKLA Vs. DISTRICT JUDGE UNNAO
|
May 31, 2022 |
|
GEETA YADAV Vs. PREM ROADWAYS REGISTERED
|
May 18, 2022 |
|
GHANSHYAM MISHRA Vs. BOARD OF REVENUE U.P. LKO.
|
July 29, 2022 |
|
GHANSU Vs. STATE OF U.P.
|
May 31, 2022 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. STATE OF U.P.
|
July 12, 2022 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE
|
July 25, 2022 |
|
GHULAM RASOOL KHAN Vs. STATE OF U.P.
|
July 28, 2022 |
|
GIRI KRISTIAN CSISZAR Vs. UNION OF INDIA,
|
April 11, 2022 |
|
GIRIJA DEVI Vs. STATE OF U.P.
|
November 4, 2022 |
|
GIRISH KUMAR Vs. STATE OF U. P.
|
November 25, 2022 |
|
GIRISH SINGH Vs. STATE OF U. P.
|
September 2, 2022 |
|
GIRJA SINGH Vs. COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE
|
June 14, 2022 |
|
GIRRAJ Vs. STATE OF U.P.
|
May 20, 2022 |
|
GITANJALI PANDEY Vs. UNION OF INDIA
|
May 20, 2022 |
|
GOBIND TOBACCO MANUFACTURING CO. Vs. STATE OF U.P.
|
May 17, 2022 |
|
GOKARAN NATH Vs. DY. DIRECTOR OF CONSOLIDATION BAHRAICH
|
January 17, 2022 |
|
GOKUL PANDEY Vs. GRAM PRADHAN, GRAM SABHA VILL. BHABNAULI PANDEY
|
May 4, 2022 |
|
GOLU Vs. STATE OF UTTAR PRADESH
|
May 11, 2022 |
|
GOMTI DEVI Vs. STATE OF U.P.
|
November 1, 2022 |
|
GOMTI RIVER BANK RESIDENTS Vs. STATE OF U.P.
|
March 25, 2022 |
|
GOPAL KRISHNA SHANKDHAR Vs. MANOJ KUMAR AGARWAL
|
March 28, 2022 |
|
GOPAL SOAP INDUSTRIES Vs. STATE OF U.P.
|
June 10, 2022 |
|
GOPAL VERMA Vs. NATTHU LAL
|
March 8, 2022 |
|
GOPI CHARAN Vs. REKHA DWIVEDI
|
March 4, 2022 |
|
GOVIND Vs. STATE OF U.P.
|
April 12, 2022 |
|
GOVIND DWIVEDI Vs. STATE OF U.P.
|
February 4, 2022 |
|
GOVIND SARAN Vs. SHUBHI MISHRA
|
March 14, 2022 |
|
GOVIND YADAV Vs. STATE OF U.P.
|
July 12, 2022 |
|
GRANTH VERMA Vs. STATE OF U.P.
|
September 22, 2022 |
|
GREEN INDIA BIOTECH FORESTRY LTD. Vs. STATE OF U.P.
|
November 21, 2022 |
|
GUDDA Vs. STATE OF U. P.
|
December 22, 2022 |
|
GUDDU Vs. STATE OF U.P.
|
January 12, 2022 |
|
GUDDU PAL Vs. STATE OF U.P.
|
May 9, 2022 |
|
GULAB Vs. STATE OF U.P.
|
February 11, 2022 |
|
GULAM RASHUL Vs. STATE OF U.P.
|
December 23, 2022 |
|
GULAM SARVAR Vs. STATE OF U.P.
|
May 12, 2022 |
|
GULFAM Vs. STATE OF UTTAR PRADESH
|
January 10, 2022 |
|
GURMIT Vs. STATE OF U.P.
|
May 20, 2022 |
|
GURU CHARAN Vs. STATE OF U.P.
|
August 4, 2022 |
|
GURU SARAN SINGHGULSHAN Vs. STATE OF U.P.
|
November 28, 2022 |
|
GYAN PRAKASH Vs. STATE OF U. P.
|
July 11, 2022 |
|
GYAN PRAKASH SINGH Vs. STATE OF U. P.
|
December 20, 2022 |
|
GYAN VIGYAN SANSTHAN Vs. CO-OPERATIVE TRIBUNAL UTTAR PRADESH
|
September 29, 2022 |
|
HABIBA Vs. STATE OF U.P.
|
March 2, 2022 |
|
HAJI MAHBOOB AHMAD Vs. STATE OF U.P.
|
July 18, 2022 |
|
HAJI MAHBOOB AHMAD Vs. STATE OF U.P.
|
November 9, 2022 |
|
HAJI MAHTAB Vs. STATE OF U.P.
|
May 6, 2022 |
|
HAKIMUDDIN Vs. STATE OF U. P.
|
September 7, 2022 |
|
HANNA Vs. STATE OF U.P
|
August 26, 2022 |
|
HANSRAJ YADAV Vs. AYODHYA DIVISION AYODHYA
|
August 29, 2022 |
|
HANUMAN Vs. STATE OF U.P.
|
August 3, 2022 |
|
HANUMAN PRASAD MISHRA Vs. CHANDRA MOHAN PURSWANI
|
March 16, 2022 |
|
HAR GOVIND Vs. STATE OF U.P.
|
August 22, 2022 |
|
HAR NARAIN SINGH Vs. RAVI SHANKER NIGAM
|
September 29, 2022 |
|
HARBAR CHAMAR Vs. B. O. R.
|
November 22, 2022 |
|
HARBHAJAN SINGH Vs. COMMISSIONER MORADABAD DIVISION
|
March 29, 2022 |
|
HARENDRA Vs. STATE OF U.P.
|
July 8, 2022 |
|
HARENDRA SINGH Vs. STATE OF U.P.
|
April 19, 2022 |
|
HARI OM Vs. STATE OF U.P.
|
March 11, 2022 |
|
HARI OM RASTOGI Vs. STATE OF U.P.
|
May 7, 2022 |
|
HARI OM RASTOGI Vs. STATE OF U. P.
|
July 7, 2022 |
|
HARI PRASAD Vs. STATE OF U.P.
|
December 8, 2022 |
|
HARI RAM SINGH Vs. STATE OF U. P.
|
August 4, 2022 |
|
HARI SHANKAR SINGH Vs. STATE OF U.P.
|
August 2, 2022 |
|
HARI SINGH Vs. SHYAM BIHARI
|
November 22, 2022 |
|
HARIJAN Vs. STATE
|
August 31, 2022 |
|
HARIJAN PARIMARY PATHSHALA Vs. STATE OF U.P.
|
August 16, 2022 |
|
HARIKESH MANI TRIPATHI Vs. STATE OF U.P.
|
September 5, 2022 |
|
HARIOM SHARMA Vs. STATE OF U.P.
|
May 31, 2022 |
|
HARIRAJ SINGH CHOUDHARY Vs. STATE OF U.P.
|
August 3, 2022 |
|
HARISH CHAND SRIVASTAVA Vs. STATE OF U.P.
|
July 15, 2022 |
|
HARISH CHANDRA Vs. STATE OF U. P.
|
May 12, 2022 |
|
HARISH CHANDRA BHATI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX NOIDA
|
May 19, 2022 |
|
HARISH KUMAR Vs. STATE OF U. P.
|
July 11, 2022 |
|
HARIT KISAN KALYAN SAMITI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
June 14, 2022 |
|
HARNAM Vs. STATE OF U.P.
|
January 4, 2022 |
|
HARSHIT PRAKASH Vs. STATE OF U.P.
|
August 23, 2022 |
|
HASMUKH PRAJAPATI Vs. JAI PRAKASH ASSOCIATES LTD.
|
February 17, 2022 |
|
HATIM Vs. STATE OF U.P.
|
September 20, 2022 |
|
HBA OFFSHORE Vs. SAMSUNG HEAVY INDUSTRIES INDIA PVT. LTD.
|
November 14, 2022 |
|
HEENA Vs. STATE OF U.P
|
June 9, 2022 |
|
HEERA LAL Vs. STATE OF U.P.
|
July 25, 2022 |
|
HEERA LAL Vs. JAI SHANKER
|
November 1, 2022 |
|
HEERA THATHERA Vs. STATE OF U.P.
|
May 25, 2022 |
|
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. ROBIN SINGH
|
July 22, 2022 |
|
HIMALAYA SAHKARI AWAS SAMITI LIMITED Vs. U.P. AWAS VIKAS PARISHAD
|
March 10, 2022 |
|
HIMANSHI YADAV Vs. STATE OF U. P.
|
July 4, 2022 |
|
HORI SINGH Vs. STATE BANK OF INDIA
|
March 16, 2022 |
|
HOTI LAL Vs. SHRI JITENDRA KUMAR A.D.M. FANDR
|
November 3, 2022 |
|
HOUSING DEVELOPMENT FINANCIAL CORP. Vs. SORESH BATRA
|
June 17, 2022 |
|
HUKUM SHREE Vs. STATE OF U.P.
|
August 2, 2022 |
|
HUSSNA Vs. N.I.A
|
February 16, 2022 |
|
IMRAN Vs. STATE OF U.P.
|
April 4, 2022 |
|
IMTIYAZ AHMAD Vs. STATE OF U.P.
|
January 24, 2022 |
|
IN RE Vs. RAMAKANT VERMA
|
May 5, 2022 |
|
IN RE ENSURING THE SECURITY Vs. CHIEF SECRETARY
|
May 31, 2022 |
|
IN RE ENSURING THE SECURITY OF LIFE AND SAFETY OF HEALTH OF THE WORKMEN AND EMPLOYEES ENGAGED Vs. CHIEF SECRETARY, GOVERNMENT OF U.P. LUCKNOW
|
June 7, 2022 |
|
IN RE: (SUO MOTO) Vs. STATE OF UTTAR PRADESH
|
January 11, 2022 |
|
IN-RE Vs. VIKRAM SHARMA (CLERK)
|
March 30, 2022 |
|
IN-RE Vs. VIKRAM SHARMA (CLERK)
|
April 4, 2022 |
|
INAYAT ALTAF SHEKH Vs. STATE OF U.P.
|
March 30, 2022 |
|
INDIAN FARMERS FERTILIZERS COOPERATIVE LTD. Vs. M/S. MANISH ENGINEERING ENTERPRISES
|
March 11, 2022 |
|
INDIAN INSTITUTE OF TECHNOLOGY Vs. UNION OF INDIA
|
April 4, 2022 |
|
INDO GULF FERTILISERS LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES U. P. LUCKNOW
|
May 9, 2022 |
|
INDRA KUMAR TRIPATHI Vs. STATE OF U. P.
|
March 30, 2022 |
|
INDRAJEET SINGH Vs. STATE OF U. P.
|
November 11, 2022 |
|
INDRAPAL Vs. STATE OF U. P.
|
January 25, 2022 |
|
INDRAPAL SINGH Vs. STATE OF U. P.
|
November 3, 2022 |
|
INDRESHPAL SINGH Vs. STATE OF U. P.
|
April 11, 2022 |
|
INNER WHEEL CLUB D.O.D Vs. STATE OF U.P.
|
April 12, 2022 |
|
IQBAL Vs. STATE OF U.P.
|
June 24, 2022 |
|
IQBAL KHAN Vs. STATE OF U.P.
|
April 1, 2022 |
|
IRFAN Vs. STATE OF U.P.
|
May 4, 2022 |
|
IRFAN Vs. STATE OF U.P.
|
June 27, 2022 |
|
IRFAN AHMAD Vs. STATE OF U. P.
|
October 11, 2022 |
|
IRFAN SHAIKH Vs. STATE OF U.P.
|
March 25, 2022 |
|
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY Vs. MUKUL SINGHAL PRINCIPAL SECRETARY
|
May 31, 2022 |
|
ISHHITA FOUNDATION METRO CITY Vs. STATE OF U.P.
|
November 10, 2022 |
|
ISHRAR AHMAD ALIAS MINTU Vs. STATE OF U. P.
|
August 18, 2022 |
|
ISHRAT Vs. STATE
|
August 26, 2022 |
|
ISHT DEO GUPTA Vs. STATE OF U.P,
|
January 21, 2022 |
|
ISHWAR Vs. STATE OF U. P.
|
December 19, 2022 |
|
ISHWAR LAL ROKA Vs. STATE OF U.P.
|
May 5, 2022 |
|
ISHWAR SINGHAL Vs. STATE OF U. P.
|
January 11, 2022 |
|
ISMAIL FARUQUI Vs. ADITYANATH
|
November 11, 2022 |
|
ISRAR Vs. STATE OF U. P
|
July 26, 2022 |
|
J. P. BHARGAV Vs. STATE OF U. P.
|
July 6, 2022 |
|
JABIULLAH Vs. SAKIR
|
September 21, 2022 |
|
JAGADGURU PARAMHANS ACHARYA Vs. UNION OF INDIA
|
July 12, 2022 |
|
JAGAT NARAIN SHARMA Vs. GARIMA GAUTAM
|
September 12, 2022 |
|
JAGAT SINGH Vs. STATE OF U. P.
|
November 18, 2022 |
|
JAGATPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 14, 2022 |
|
JAGDEEP Vs. ARJUN
|
October 17, 2022 |
|
JAGDEV SINGH Vs. HAJARILAL
|
October 11, 2022 |
|
JAGDISH Vs. STATE OF U. P.
|
November 22, 2022 |
|
JAGDISH KUMAR BHARTIYA Vs. STATE OF U.P.
|
July 4, 2022 |
|
JAGDISH KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
March 25, 2022 |
|
JAGDISH NARAIN TANDON Vs. STATE OF U.P.
|
June 27, 2022 |
|
JAGVEER Vs. STATE OF U.P.
|
June 6, 2022 |
|
JAHIR @ JAHID Vs. STATE OF U.P.
|
May 19, 2022 |
|
JAHUR HASAN Vs. R.M. SRIVASTAVA
|
April 21, 2022 |
|
JAI KRISHNA DUBEY Vs. STATE OF U.P.
|
July 5, 2022 |
|
JAI NARAYAN CHAUHAN Vs. STATE OF U.P.
|
August 26, 2022 |
|
JAI PRAKASH ASSOCIATES LIMITED Vs. HIGH TECH TYRE RETREADERS PVT. LTD.
|
February 25, 2022 |
|
JAI PRAKASH LOHIA Vs. STATE OF U.P.
|
November 2, 2022 |
|
JAI RAM LAL VERMA Vs. STATE OF U. P.
|
December 5, 2022 |
|
JAILENDRA RAI Vs. STATE OF U.P.
|
July 6, 2022 |
|
JAINENDRA VERMA Vs. STATE OF U.P.
|
June 3, 2022 |
|
JAIPRAKASH THEKEDAR Vs. COMMISSIONER, COMMERCIAL TAXES
|
December 22, 2022 |
|
JALILURRAHMAN Vs. STATE OF U. P.
|
February 4, 2022 |
|
JAMSHED Vs. STATE OF U.P.
|
December 23, 2022 |
|
JAMUNA RAM Vs. SHANTI DEVI
|
September 30, 2022 |
|
JANESHWAR Vs. STATE OF U.P
|
April 5, 2022 |
|
JANGALIYA Vs. STATE OF U.P.
|
May 31, 2022 |
|
JASPREET KAUR Vs. BOARD OF REVENUE, U.P. LKO.
|
April 12, 2022 |
|
JASWANT SINGH Vs. STATE OF U. P.
|
April 29, 2022 |
|
JATIN Vs. STATE OF U.P.
|
January 4, 2022 |
|
JATINDER PAL SINGH Vs. M/S. STATCON POWER CONTROLS LTD
|
March 8, 2022 |
|
JAVED Vs. STATE OF U.P.
|
August 2, 2022 |
|
JAY PRAKASH @ BHURE Vs. STATE OF U.P.
|
May 18, 2022 |
|
JAY PRAKASH SINGH Vs. STATE OF U.P.
|
November 2, 2022 |
|
JAY PRAKASH VERMA Vs. STATE OF U.P.
|
March 2, 2022 |
|
JAYWANTI DEVI Vs. UNION OF INDIA
|
May 9, 2022 |
|
JEETU Vs. SUB DIVISIONAL MAGISTRATE SADAR LUCKNOW
|
March 14, 2022 |
|
JEETU NIRANJAN Vs. STATE OF U.P.
|
March 10, 2022 |
|
JEETU PAL Vs. STATE OF U.P.
|
May 4, 2022 |
|
JEEVAN KUMAR Vs. VIKAS AGRAWAL
|
July 26, 2022 |
|
JHINKA DEVI Vs. STATE OF U.P.
|
May 12, 2022 |
|
JIGYASA TIWARI Vs. STATE OF U.P.
|
May 13, 2022 |
|
JIJO C. GEORGE Vs. STATE OF U. P.
|
December 1, 2022 |
|
JITENDRA Vs. STATE OF U.P.
|
October 21, 2022 |
|
JITENDRA Vs. STATE OF U.P.
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September 30, 2022 |
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JITENDRA Vs. STATE OF U.P.
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April 27, 2022 |
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JITENDRA KUMAR Vs. ANIL KUMAR
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March 31, 2022 |
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JITENDRA KUMAR YADAV Vs. UNION OF INDIA
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April 21, 2022 |
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JIUT Vs. STATE
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May 30, 2022 |
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JIUTI DEVI Vs. MANOJ KUMAR RAI
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January 13, 2022 |
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JODHARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 7, 2022 |
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JONHA Vs. STATE OF U.P.
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November 16, 2022 |
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JUBER Vs. STATE OF UTTAR PRADESH
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March 16, 2022 |
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JUNAID Vs. STATE OF U.P.
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July 18, 2022 |
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JUVENILE X Vs. STATE OF U. P.
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September 26, 2022 |
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JUVENILE X Vs. STATE OF U. P.
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September 12, 2022 |
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JUVENILE X Vs. STATE OF U.P.
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February 22, 2022 |
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JUVENILE X Vs. STATE OF U.P.
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December 21, 2022 |
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JWALA PRASAD MAURYA Vs. STATE OF U. P.
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September 26, 2022 |
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JWO SATISH CHANDRA SHUKLA Vs. STATE OF U.P.
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August 2, 2022 |
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JYOTI RAJPOOT Vs. STATE OF U.P.
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February 17, 2022 |
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JYOTI SHUKLA Vs. STATE OF U.P.
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August 17, 2022 |
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JYOTI SIKKA Vs. STATE OF UTTAR PRADESH
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May 24, 2022 |
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KAASAMPUR GADHI KISAN SEWA SAHKARI Vs. STATE OF U.P.
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May 25, 2022 |
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KAHKASHAN Vs. UMESH KUMAR GUPTA
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April 18, 2022 |
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KAILASH Vs. STATE OF U.P.
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September 30, 2022 |
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KAILASH CHAND Vs. STATE PUBLIC SERVICE TRIBUNAL INDRA BHAWAN LUCKNOW
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May 9, 2022 |
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KAILASH CHANDRA Vs. STATE OF U. P.
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November 15, 2022 |
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KAILASH JAISWAL Vs. STATE OF U. P.
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November 14, 2022 |
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KAILASH PRASAD Vs. STATE OF U.P.
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April 22, 2022 |
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KAILASHO DEVI Vs. STATE OF U.P.
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April 6, 2022 |
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KAISAR JAHAN Vs. PASHUPATI COLONIZER PRIVATE LIMITED
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May 30, 2022 |
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KAJU SINGH Vs. STATE OF U. P.
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July 4, 2022 |
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KALA Vs. STATE OF U.P.
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August 26, 2022 |
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KALAWATI Vs. BOARD OF REVENUE
|
April 5, 2022 |
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KALI PRASAD Vs. STATE OF U.P.
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August 16, 2022 |
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KALI PRASAD Vs. STATE OF U.P.
|
May 10, 2022 |
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KALICHARAN Vs. STATE OF U.P.
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February 25, 2022 |
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KALICHARAN Vs. STATE OF U.P.
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September 29, 2022 |
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KALIM Vs. STATE OF U.P.
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September 22, 2022 |
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KALLOO Vs. STATE OF U. P.
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July 11, 2022 |
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KALLU ALI Vs. STATE OF UTTAR PRADESH
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May 18, 2022 |
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KALLU YADAV Vs. STATE OF U. P.
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December 6, 2022 |
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KALUWA Vs. STATE OF U.P.
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January 7, 2022 |
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KALYAN SINGH Vs. UNION OF INDIA
|
March 9, 2022 |
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KAMAL KISHORE DHEER Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
May 16, 2022 |
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KAMAL KUMAR GUPTA Vs. AJAY KUMAR GUPTA
|
November 11, 2022 |
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KAMAL KUMAR SAXENA Vs. STATE OF U. P.
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April 26, 2022 |
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KAMAL NAYAN SINGH Vs. STATE OF U. P.
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December 5, 2022 |
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KAMAL SINGH SACHAN Vs. SAVITRI DEVI
|
March 24, 2022 |
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KAMINI SINGH Vs. RAJ KUMAR PANDEY
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April 29, 2022 |
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KAMLA SHANKAR PANDEY Vs. MAHESH KUMAR BHARGAWA
|
May 12, 2022 |
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KAMLAKANT Vs. BOARD OF REVENUE U.P. PRAYAGRAJCHAIRMAN
|
November 25, 2022 |
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KAMLESH Vs. STATE OF U.P.
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August 2, 2022 |
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KAMLESH Vs. STATE OF U. P.
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March 7, 2022 |
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KAMLESH KUMAR GUPTA Vs. STATE OF U.P.
|
July 29, 2022 |
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KAMLESH PATHAK Vs. UNION OF INDIA
|
February 18, 2022 |
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KAMLESH SHARMA Vs. UNITED INDIA INSURANCE. CO. LTD.
|
March 3, 2022 |
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KAMLESH SHUKLA Vs. ANNAPURNA DEVI
|
February 17, 2022 |
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KAMLESH SINGH Vs. BOARD OF REVENUE U.P.
|
May 31, 2022 |
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KAMLESHWARI Vs. SHIV MURTI LAL
|
March 8, 2022 |
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KANEEZ FATIMA Vs. STATE OF U. P.
|
November 9, 2022 |
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KANHAI LAL Vs. STATE OF U.P.
|
May 9, 2022 |
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KANHAIYA BUX SINGH Vs. STATE OF U. P.
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February 22, 2022 |
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KANHAIYA KANAUJIYA Vs. TARA DEVI
|
October 18, 2022 |
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KANHAIYA LAL NISHAD Vs. STATE OF U.P.
|
January 18, 2022 |
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KANIKA CONSTRUCTION Vs. STATE OF UTTAR PRADESH
|
January 6, 2022 |
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KANT Vs. STATE OF U.P.
|
May 30, 2022 |
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KANTA Vs. STATE OF U.P.
|
August 26, 2022 |
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KAPIL Vs. STATE OF U.P.
|
January 4, 2022 |
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KAPIL WADHAWAN Vs. STATE THRU. C.B.I./A.C.B.
|
November 29, 2022 |
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KARAM VEER SINGH Vs. STATE OF U. P.
|
December 14, 2022 |
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KARAMCHAND Vs. ADDL. COMMISSIONER DEVI PATAN MANDAL,GONDA
|
April 8, 2022 |
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KARAN SINGH Vs. STATE OF U.P.
|
May 25, 2022 |
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KARAN SINGH Vs. STATE OF U.P.
|
May 13, 2022 |
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KARE DEEN Vs. STATE
|
August 26, 2022 |
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KAREEM Vs. STATE OF U.P.
|
January 25, 2022 |
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KARTIK CHAUDHARY Vs. STATE OF U.P.
|
February 6, 2022 |
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KARUA @ SHANTIBARAN Vs. STATE OF U.P.
|
August 16, 2022 |
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KAUSHLENDRA BAHADUR SINGH Vs. STATE OF U.P.
|
February 21, 2022 |
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KAVITA SONKAR Vs. STATE OF U.P.
|
March 21, 2022 |
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KAVITA VERMA Vs. JOGENDRA SINGH
|
April 6, 2022 |
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KAY PAN FRAGRANCES (P) LIMITED Vs. UNION OF INDIA
|
May 23, 2022 |
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KEDAR NATH MODI CHARITABLE TRUST Vs. STATE OF U.P.
|
March 30, 2022 |
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KEDAR RAM Vs. STATE OF U. P.
|
July 11, 2022 |
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KEHARI Vs. STATE OF U. P.
|
August 5, 2022 |
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KESHARIYA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 11, 2022 |
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KESHAV PRASAD Vs. CIVIL JUDGE (SENIOR DIVISION) GONDA
|
June 28, 2022 |
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KESHERI NANDAN AGRAWAL Vs. INDU BAJPAYEE
|
December 3, 2022 |
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KHALID Vs. STATE OF U.P.
|
January 18, 2022 |
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KHALIFA RAM CHAUHAN Vs. STATE OF U. P.
|
November 16, 2022 |
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KHATEEB AHMAD Vs. STATE OF U.P.
|
October 19, 2022 |
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KHEEM SINGH BORA Vs. STATE OF U.P.
|
March 14, 2022 |
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KHEMRAJ SMARAK RASHTRIYA VIDYAPEETH Vs. STATE OF U.P.
|
January 17, 2022 |
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KHURSHIDUREHMAN S. REHMAN Vs. STATE OF UTTAR PRADESH
|
March 2, 2022 |
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KHUSHBOO SAXENA Vs. STATE OF U. P.
|
December 19, 2022 |
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KIRAN Vs. STATE OF U. P.
|
November 29, 2022 |
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KIRAN PAL Vs. STATE OF U. P.
|
August 30, 2022 |
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KIRAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 26, 2022 |
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KIRAN VERMA Vs. STATE OF U.P.
|
August 31, 2022 |
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KISAN SAHKARI CHINI MILLS LIMITED Vs. SUMAC INTERNATIONAL LIMITED
|
April 25, 2022 |
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KISAN SAHKARI CHINI MILLS LIMITED Vs. UNION OF INDIA
|
August 22, 2022 |
|
KM NEHA KUMARI CHANDRA Vs. STATE OF U.P
|
April 7, 2022 |
|
KM. ANKITA DIKSHIT Vs. STATE OF UTTAR PRADESH
|
May 13, 2022 |
|
KOMAL Vs. STATE OF U.P.
|
July 11, 2022 |
|
KOYAKKANARI SIVADASAN, S/O. KOYAKKANARI BHASKARAN Vs. K. K. NIRMALA
|
April 5, 2022 |
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KRIPA SHANKER DUBEY Vs. STATE OF U.P.
|
September 30, 2022 |
|
KRIPA SHANKER SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
September 7, 2022 |
|
KRISHNA Vs. SUPER ROAD LINES
|
April 28, 2022 |
|
KRISHNA Vs. STATE OF U. P.
|
December 9, 2022 |
|
KRISHNA DEVI Vs. STATE OF UTTAR PRADESH
|
May 4, 2022 |
|
KRISHNA KANT Vs. STATE OF U.P.
|
December 16, 2022 |
|
KRISHNA KUMAR GUPTA Vs. MANOJ KUMAR SAHU
|
August 6, 2022 |
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KRISHNA MOHAN TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
January 27, 2022 |
|
KRISHNA RATHOR Vs. STATE OF UTTAR PRADESH
|
February 18, 2022 |
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KRISHNA SAHKARI AWAS SAMITI LIMITED Vs. STATE OF U. P.
|
January 28, 2022 |
|
KRISHNA VEER Vs. STATE OF U. P.
|
September 29, 2022 |
|
KRISHNAKANT Vs. STATE OF U.P.
|
September 27, 2022 |
|
KULDEEP Vs. STATE OF U.P.
|
January 6, 2022 |
|
KULDEEP Vs. STATE OF UTTAR PRADESH
|
April 21, 2022 |
|
KULDEEP SECOND BAIL Vs. STATE OF U.P.
|
July 18, 2022 |
|
KUNWAR Vs. D. D. C.
|
August 4, 2022 |
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KUNWAR BAHADUR SINGH Vs. PRESCRIBED AUTHORITY/A.D.M. CEILING UNNAO
|
February 24, 2022 |
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KUSHMA DEVI Vs. STATE OF U.P.
|
September 12, 2022 |
|
KUSUM Vs. BHAWANA
|
May 20, 2022 |
|
KUSUM GUPTA Vs. PRESCRIBED AUTHORITY/ CIVIL JUDGE (SD), SHAHJAHANPUR
|
November 9, 2022 |
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KUSUM LATA YADAV Vs. STATE OF U.P.
|
July 25, 2022 |
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KUSUMA DEVI Vs. SHRAWAN KUMAR MISHRA
|
May 18, 2022 |
|
KUSUMLATA Vs. STATE OF U. P.
|
February 21, 2022 |
|
L. R. PRINT SOLUTIONS Vs. EXFLO SANITATION PVT LTD
|
December 6, 2022 |
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LAHARI SINGH Vs. LABOUR COURT GHAZIABAD
|
February 25, 2022 |
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LAKHAN Vs. STATE OF U.P.
|
August 4, 2022 |
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LAKHAN Vs. STATE OF U.P.
|
December 5, 2022 |
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LAKHAN SINGH Vs. STATE OF U.P.
|
September 30, 2022 |
|
LAKHANSHAH Vs. STATE OF U. P.
|
August 5, 2022 |
|
LAKSHMI KANT SHUKLA Vs. RAM NIRANJAN
|
February 8, 2022 |
|
LAKSHMI SHANKAR TRIPATHI Vs. BOARD OF REVENUE U.P.
|
November 17, 2022 |
|
LAL BAHADUR PATEL Vs. STATE OF U.P.
|
September 27, 2022 |
|
LAL BIHARI YADAV Vs. CHAIRMAN/SABHAPATI U.P. LEGISLATIVE COUNCIL VIDHAN BHAWAN LKO
|
October 21, 2022 |
|
LAL CHAND Vs. STATE OF U.P.
|
August 29, 2022 |
|
LAL CHANDRA SHUKLA Vs. STATE OF U.P.
|
May 30, 2022 |
|
LALARAM Vs. STATE OF U. P.
|
September 15, 2022 |
|
LALIA Vs. STATE OF U. P.
|
March 29, 2022 |
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LALIT KUMAR SARASWAT Vs. STATE OF U.P.
|
May 26, 2022 |
|
LALLI Vs. STATE OF U. P.
|
January 31, 2022 |
|
LALLU Vs. STATE OF U.P.
|
March 4, 2022 |
|
LALMAN PRASAD Vs. SANDEEP KUMAR, KHAND VIKAS ADHIKARI, BAHRAICH
|
March 29, 2022 |
|
LALTI DEVI Vs. BINDU BIHARI VERMA
|
July 25, 2022 |
|
LAUTAN Vs. STATE OF U.P.
|
July 29, 2022 |
|
LAV KUMAR Vs. STATE OF U.P.
|
May 13, 2022 |
|
LAVKUSH PANDEY Vs. STATE OF U.P.
|
May 23, 2022 |
|
LAXMAN PRASHAD Vs. STATE OF U.P.
|
May 17, 2022 |
|
LAXMI Vs. CANARA BANK
|
May 5, 2022 |
|
LAXMI TIWARI Vs. STATE OF U.P.
|
August 29, 2022 |
|
LEELAWATI DEVI Vs. STATE OF U.P.
|
August 23, 2022 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. UTTAR PRADESH METRO RAIL CORPORATION LTD. THRU M.D.
|
February 22, 2022 |
|
LOGIX BUILDTECH PRIVATE LIMITED Vs. STATE OF U.P.
|
February 4, 2022 |
|
LOGIX BUILDWELL PRIVATE LIMITED Vs. STATE OF U.P
|
August 11, 2022 |
|
LOKENDRA Vs. STATE OF U.P.
|
May 5, 2022 |
|
LOT PRASAD Vs. STATE OF U.P.
|
January 10, 2022 |
|
LOTAN Vs. STATE OF U.P.
|
November 16, 2022 |
|
LUCKNOW DEVOLOPMENT AUTHORITY Vs. GANESH SHANKAR TRIPATHI
|
August 31, 2022 |
|
LUXMI DEVI Vs. STATE OF U. P.
|
September 21, 2022 |
|
M. M. TRADERS Vs. STATE OF U. P.
|
April 7, 2022 |
|
M/S SUPERTECH PRECAST TECHNOLOGIES PVT.LTD. Vs. STATE OF U.P.
|
April 19, 2022 |
|
M/S V.K. TRADERS Vs. UNION OF INDIA
|
March 8, 2022 |
|
M/S. CO-OPERATIVE CO. LTD. Vs. STATE OF U.P.
|
January 5, 2022 |
|
M/S. LML LIMITED Vs. STATE OF U.P.
|
January 25, 2022 |
|
M/S. NARENDRA KUMAR Vs. STATE OF U.P.
|
December 9, 2022 |
|
M/S. RAMOM MOTION AUTO CORP. PVT. LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
June 13, 2022 |
|
MADAN PAL SINGH Vs. STATE OF U.P.
|
December 1, 2022 |
|
MADHAV SINGH Vs. STATE OF UTTAR PRADESH
|
February 22, 2022 |
|
MADHUSUDAN SHUKLA Vs. STATE OF U.P.
|
June 16, 2022 |
|
MAHADEVI Vs. STATE OF U.P.
|
March 16, 2022 |
|
MAHANT DHARMENDRA DAS Vs. STATE OF U.P.
|
May 5, 2022 |
|
MAHANT PRASAD RAM TRIPATHI Vs. STATE
|
November 10, 2022 |
|
MAHENDER PAL SINGH Vs. AJAI PAL SINGH
|
November 9, 2022 |
|
MAHENDRA KUMAR Vs. STATE OF U. P.
|
August 30, 2022 |
|
MAHENDRA KUMAR SINGH Vs. ARADHANA SHUKLA, PRINCIPAL SECRETARY, SECONDARY EDUCATION, U.P. GOVT
|
September 21, 2022 |
|
MAHENDRA LAL JAINI Vs. PRADUMAN NAGAR CO-OPERATIVE HOUSING SOCIETY LTD.
|
August 25, 2022 |
|
MAHENDRA PAL SINGH LEKHPAL Vs. STATE OF U.P.
|
January 10, 2022 |
|
MAHENDRA SINGH Vs. BOARD OF REVENUE ALLD.
|
September 20, 2022 |
|
MAHENDRA SINGH Vs. STATE OF U.P.
|
November 1, 2022 |
|
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
May 9, 2022 |
|
MAHENDRA SINGH Vs. BOARD OF REVENUE U.P.
|
May 31, 2022 |
|
MAHENDRA SINGH Vs. SRIRAM TRANSPORT FINANCE CO. LTD.
|
July 25, 2022 |
|
MAHENDRS Vs. VIVEK KUMAR MISRA SUB-DIVISIONAL OFFICER JALALPUR
|
January 6, 2022 |
|
MAHESH Vs. STATE OF U.P.
|
September 6, 2022 |
|
MAHESH CHAND TYAGI Vs. STATE OF U.P.
|
January 7, 2022 |
|
MAHESH CHANDRA SHUKLA Vs. STATE OF U.P.
|
July 21, 2022 |
|
MAHESH KUMAR AGRAWAL Vs. STATE OF U.P.
|
July 19, 2022 |
|
MAHESH KUMAR AGRAWAL Vs. STATE OF U.P.
|
July 26, 2022 |
|
MAHESH KUMAR SINGH Vs. STATE OF U. P.
|
August 29, 2022 |
|
MAHESH RATHAUR Vs. STATE OF U. P.
|
September 7, 2022 |
|
MAHESH VASHISHTHA Vs. STATE OF U.P.
|
September 23, 2022 |
|
MAHESHWAR DUTT MISHRA Vs. PUNJAB NATIONAL BANK
|
November 15, 2022 |
|
MAHMOOD RAIS Vs. STATE OF U.P.
|
January 17, 2022 |
|
MAKRAND SINGH Vs. STATE OF U.P.
|
January 7, 2022 |
|
MALATI SHARMA Vs. RAJ KUMAR YADAV
|
November 9, 2022 |
|
MALHAN Vs. STATE OF U.P.
|
February 7, 2022 |
|
MALIK RAM Vs. STATE OF U. P.
|
July 26, 2022 |
|
MALVIYA INTER COLLEGE Vs. STATE OF U. P.
|
September 5, 2022 |
|
MAMOON Vs. STATE OF U.P
|
February 4, 2022 |
|
MAMTA Vs. MUKHYA NAGAR AYUKT
|
July 4, 2022 |
|
MAN SINGH Vs. BOARD OF REVENUE & 4 ORS.
|
October 12, 2022 |
|
MANAGING DIRECTOR, PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. VIRENDRA KUMAR SRIVASTAVA
|
December 23, 2022 |
|
MANEESHA DUBEY Vs. AAKASH GUPTA
|
March 3, 2022 |
|
MANGAL SINGH Vs. STATE OF U.P.
|
August 18, 2022 |
|
MANI RAM CHAUDHARY Vs. STATE OF U.P.
|
September 19, 2022 |
|
MANIRAM YADAV Vs. STATE OF U.P.
|
May 13, 2022 |
|
MANISH Vs. STATE OF U.P.
|
June 22, 2022 |
|
MANISH GUPTA Vs. STATE OF U. P.
|
October 12, 2022 |
|
MANISH KUMAR Vs. UNION OF INDIA
|
August 22, 2022 |
|
MANISH YADAV Vs. STATE OF U.P.
|
July 14, 2022 |
|
MANJEET TANWAR Vs. STATE OF U.P.
|
August 17, 2022 |
|
MANJESH Vs. STATE OF U.P.
|
April 5, 2022 |
|
MANJOOR ALAM Vs. STATE OF U.P.
|
November 16, 2022 |
|
MANJU AGRAWAL Vs. COMMISSIONER BAREILLY DIVISION BAREILLY
|
April 7, 2022 |
|
MANJU PAL Vs. STATE OF U.P.
|
November 23, 2022 |
|
MANJU VERMA Vs. STATE OF U.P.
|
March 31, 2022 |
|
MANKALLI DEVI Vs. BOARD OF REVENUE
|
July 11, 2022 |
|
MANNI SINGH ALIAS MANNU LAL Vs. STATE OF U.P.
|
September 23, 2022 |
|
MANOJ Vs. STATE OF U.P.
|
April 11, 2022 |
|
MANOJ Vs. STATE OF U.P.
|
May 18, 2022 |
|
MANOJ Vs. STATE OF U.P.
|
November 23, 2022 |
|
MANOJ KUMAR Vs. STATE OF U.P.
|
April 12, 2022 |
|
MANOJ KUMAR Vs. STATE OF U. P.
|
September 29, 2022 |
|
MANOJ KUMAR MAHTO Vs. UNION OF INDIA
|
February 25, 2022 |
|
MANOJ KUMAR SHARMA Vs. STATE OF U.P.
|
May 31, 2022 |
|
MANOJ KUMAR TIWARI Vs. STATE OF U.P.
|
May 16, 2022 |
|
MANOJ KUMAR YADAV Vs. STATE OF U. P.
|
October 12, 2022 |
|
MANOJ MISHRA Vs. STATE OF U.P.
|
April 21, 2022 |
|
MANOJ SHARMA Vs. STATE OF U.P.
|
December 9, 2022 |
|
MANOJ SINGH Vs. STATE OF U.P.
|
September 7, 2022 |
|
MANOJ YADAV Vs. STATE OF U.P.
|
August 11, 2022 |
|
MANORAMA Vs. BOARD OF REVENUE/C.C.A. OF REVENUE AND STAMP ALD.
|
November 19, 2022 |
|
MANORAMA KUCHHAL Vs. BRIJESH NARAIN SINGH
|
May 5, 2022 |
|
MANSUR ALI Vs. STATE OF U.P
|
July 28, 2022 |
|
MANU KUMARI Vs. STATE OF UTTAR PRADESH
|
May 20, 2022 |
|
MANVIR Vs. STATE
|
May 17, 2022 |
|
MASHKOOR HASAN Vs. STATE OF U. P.
|
February 2, 2022 |
|
MASTE RIYANSH SINGH Vs. STATE OF U.P.
|
August 2, 2022 |
|
MASTER PRAKHAR Vs. STATE OF U.P.
|
April 25, 2022 |
|
MATA PRASAD MISHRA Vs. STATE OF U.P.
|
July 18, 2022 |
|
MATASHIROMANI Vs. STATE OF U.P.
|
September 9, 2022 |
|
MAUJI LAL Vs. STATE OF U.P.
|
March 15, 2022 |
|
MAULANA KALEEM SIDDIQUI Vs. STATE OF U.P.
|
May 27, 2022 |
|
MAYA Vs. STATE OF UTTAR PRADESH
|
March 7, 2022 |
|
MAYA DEVI Vs. STATE OF U.P.
|
April 8, 2022 |
|
MAYA DEVI Vs. UNION OF INDIA
|
March 2, 2022 |
|
MD. ARMAN Vs. STATE OF U.P.
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September 17, 2022 |
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MD.YAKOOB KHAN Vs. ADDL. COMMISSIONER (JUDICIAL) AYODHYA DIVISION AYODHYA
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April 21, 2022 |
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MEENA DEVI Vs. BABU RAM
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December 3, 2022 |
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MEHEK MAHESHWARI Vs. UNION OF INDIA
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February 17, 2022 |
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MEMWATI Vs. STATE OF U.P.
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August 18, 2022 |
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MERAJ ALI Vs. STATE OF U.P.
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September 12, 2022 |
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MINAKSHI SRIVASTAVA Vs. DHEERAJ PANDEY
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March 11, 2022 |
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MINOR SON OF MOOLCHAND Vs. STATE OF U. P.
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September 13, 2022 |
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MINOR X Vs. STATE OF U.P.
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September 20, 2022 |
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MINOR X Vs. STATE OF U.P.
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November 2, 2022 |
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MIRZA SHAFIQ HUSSAIN SHAFAQ Vs. STATE OF U.P
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May 27, 2022 |
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MITA INDIA PRIVATE LIMITED Vs. STATE OF U. P.
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April 8, 2022 |
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MITHILESH KUMAR RAI Vs. STATE OF U.P.
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April 18, 2022 |
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MITHLESH Vs. STATE OF U. P.
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December 8, 2022 |
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MODI DISTILLERY Vs. STATE OF UTTAR PRADESH
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May 7, 2022 |
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MOHAMMAD ANWAR Vs. STATE OF U. P.
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October 21, 2022 |
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MOHAMMAD AZAM KHAN Vs. STATE OF U.P.
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May 10, 2022 |
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MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
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March 8, 2022 |
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MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
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March 11, 2022 |
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MOHAMMAD NIYAZ Vs. STATE OF UTTAR PRADESH
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March 3, 2022 |
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MOHAMMAD SADIK Vs. STATE OF U.P.
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January 28, 2022 |
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MOHAMMAD SAYED Vs. MOHD. ISHA
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July 12, 2022 |
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MOHAMMAD SCHOOL Vs. STATE OF U.P.
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March 2, 2022 |
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MOHAMMAED ALI Vs. UNION OF INDIA
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April 4, 2022 |
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MOHAMMED NASEEM ALI Vs. STATE OF U.P.
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February 18, 2022 |
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MOHAMMED ZUBAIR Vs. STATE OF U.P.
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June 10, 2022 |
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MOHAN Vs. STATE OF U.P.
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April 13, 2022 |
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MOHAN Vs. STATE OF U.P.
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August 3, 2022 |
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MOHAN Vs. STATE OF U.P.
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June 27, 2022 |
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MOHAN LAL Vs. STATE
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September 9, 2022 |
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MOHAN LAL SANTWANI Vs. UNION OF INDIA
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April 25, 2022 |
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MOHAN PAL RAWAT Vs. STATE OF U.P.
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May 30, 2022 |
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MOHAN SAHU Vs. STATE OF U.P.
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December 14, 2022 |
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MOHAN SINGH Vs. STATE OF U.P.
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August 6, 2022 |
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MOHAR PAL Vs. STATE OF U.P.
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June 21, 2022 |
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MOHD YASIR Vs. STATE OF U.P.
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September 29, 2022 |
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MOHD. AFZAL Vs. STATE OF U.P.
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February 21, 2022 |
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MOHD. AHMAD Vs. NOOR MOHAMMAD
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November 24, 2022 |
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MOHD. AKKU Vs. STATE OF U.P.
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October 20, 2022 |
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MOHD. AMIR Vs. STATE OF U. P.
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December 9, 2022 |
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MOHD. ARIF KHAN Vs. UNION OF INDIA
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November 17, 2022 |
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MOHD. ASAGEER Vs. N.C.B
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October 11, 2022 |
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MOHD. ASIM KHAN Vs. STATE OF U.P.
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April 5, 2022 |
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MOHD. DANISH Vs. STATE OF U.P.
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April 27, 2022 |
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MOHD. IMRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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August 17, 2022 |
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MOHD. IRFAN Vs. ADDL.DISTRICT JUDGE
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January 3, 2022 |
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MOHD. JANBAZ ALAM Vs. STATE OF U. P.
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November 2, 2022 |
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MOHD. MAQSOOD KHAN Vs. STATE OF U. P.
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July 14, 2022 |
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MOHD. MOIN QURAISHI Vs. STATE OF UTTAR PRADESH
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April 21, 2022 |
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MOHD. QASIM KHAN Vs. CHIEF CONTROLLING REVENUE AUTH. BOARD OF REVENUE ALLD.
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April 7, 2022 |
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MOHD. SALEEM Vs. STATE OF U.P.
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January 3, 2022 |
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MOHD. SALEEM KHAN Vs. STATE OF U.P.
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April 11, 2022 |
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MOHD. SIDDIQUE Vs. MOHD. NAFEES
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October 18, 2022 |
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MOHD.SHAKIB Vs. STATE OF U.P.
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August 25, 2022 |
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MOHINI Vs. STATE OF U. P.
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August 16, 2022 |
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MOHIT AGRAWAL Vs. STATE OF U.P.
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February 21, 2022 |
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MOHIT PREET KAPOOR Vs. SUMIT KAPOOR
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February 16, 2022 |
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MOHIT SHARMA Vs. STATE OF U.P.
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February 4, 2022 |
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MOHKAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 13, 2022 |
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MOIN Vs. STATE OF U.P.
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May 27, 2022 |
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MOKHTAR ANSARI Vs. STATE OF U.P.
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June 13, 2022 |
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MOLAI PRASAD Vs. STATE OF U. P.
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July 11, 2022 |
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MONU THAKUR Vs. STATE OF U.P.
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March 4, 2022 |
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MORADABAD DEVELOPMENT AUTHORITY Vs. V. R. CONSTRUCTION AND ENGINEERING COMPANY
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March 2, 2022 |
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MOSAHEB ALI Vs. GENERAL MANAGER U. P. S. R. T. C. LUCKNOW
|
November 16, 2022 |
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MOST REV. JOHN AUGUSTINE INRE Vs. CHRIST CHURCH MCCONAGHY SCHOOL SOCIETY LUCKNOW
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July 12, 2022 |
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MOTI LAL Vs. STATE OF U. P.
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September 14, 2022 |
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MOTI LAL SARRAF Vs. NEW INDIA INSURANCE COMPANY LTD.
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May 18, 2022 |
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MRITUNJAY KUMAR NAND Vs. UNION OF INDIA
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May 4, 2022 |
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MTV BUDDHIST RELIGIOUS ANDCHARITABLE TRUST Vs. STATE OF U.P.
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September 12, 2022 |
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MUHAMMAD SAGHIR KHAN Vs. U.P. SUNNI CENTRAL BOARD OF WAQF, LUCKNOW
|
March 24, 2022 |
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MUKESH @ MANISHWAR KUSHWAHA Vs. STATE OF U.P.
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January 7, 2022 |
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MUKESH BANSAL Vs. STATE OF U.P.
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June 13, 2022 |
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MUKESH KUMAR Vs. UNION OF INDIA
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May 12, 2022 |
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MUKESH KUMAR JAIN Vs. AJAY PAL SINGH
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October 17, 2022 |
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MUKESH YADAV Vs. STATE OF U.P.
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November 16, 2022 |
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MUKHTAR ANSARI Vs. STATE OF U.P.
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July 19, 2022 |
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MUKIS Vs. STATE OF UTTAR PRADESH
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March 9, 2022 |
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MUMTAZ MANSOORI Vs. STATE OF U.P.
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July 15, 2022 |
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MUMTAZIM Vs. STATE OF U.P.
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December 5, 2022 |
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MUNAWWAR Vs. STATE OF U.P.
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February 8, 2022 |
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MUNNA Vs. STATE OF U.P.
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October 20, 2022 |
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MUNNA Vs. STATE OF U. P.
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July 14, 2022 |
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MUNNA LAL Vs. UNION OF INDIA
|
April 20, 2022 |
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MUNNA SINGH Vs. STATE
|
May 30, 2022 |
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MUNNI DEVI Vs. STATE OF U.P.
|
August 22, 2022 |
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MUNTIYAZ Vs. STATE OF U. P.
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December 19, 2022 |
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MURAD AHSAN Vs. STATE OF U.P.
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April 12, 2022 |
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MURAJ Vs. STATE OF UTTAR PRADESH
|
April 4, 2022 |
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MUSHTARI BEGUM Vs. NATIONAL INSURANCE COMPANY LIMITED
|
February 14, 2022 |
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MUSLIM INTER COLLEGE Vs. STATE OF U. P.
|
December 16, 2022 |
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MUSTAKEEM Vs. STATE OF U.P.
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January 6, 2022 |
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MUSTQEEM Vs. STATE OF U.P.
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May 24, 2022 |
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NAASIR Vs. STATE OF U.P.
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July 21, 2022 |
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NABCO PRODUCTS PRIVATE LIMITED Vs. STATE OF U.P.
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August 3, 2022 |
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NABEEL HUSAIN Vs. STATE OF U.P.
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November 22, 2022 |
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NAEEM AHMAD Vs. STATE OF U.P.
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July 25, 2022 |
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NAGAR NIGAM Vs. SHARAD ROHTAGI
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September 12, 2022 |
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NAHID HASAN Vs. STATE OF U.P.
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July 6, 2022 |
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NAHIDA FATIMA Vs. STATE OF U. P.
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December 23, 2022 |
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NAJEERUDDIN Vs. STATE OF UTTAR PRADESH
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January 21, 2022 |
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NAJIM HUSSAIN Vs. STATE OF U.P.
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January 6, 2022 |
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NAJREEN Vs. STATE OF U.P.
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March 8, 2022 |
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NAMAHA Vs. STATE OF U.P.
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April 25, 2022 |
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NAMWAR SINGH S/O RAM SANJEEVAN Vs. STATE OF U.P
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July 7, 2022 |
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NAN BHAIYA Vs. STATE OF U. P.
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January 4, 2022 |
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NANAK CHAND GAUTAM Vs. STATE OF U. P.
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July 12, 2022 |
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NAND KISHORE Vs. ADDITTIONAL COLLECTOR FAINANCE AND REVENUE
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March 29, 2022 |
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NAND KUMAR MAURYA Vs. STATE OF U.P.
|
February 16, 2022 |
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NAND LAL Vs. STATE OF U. P.
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September 30, 2022 |
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NANHEY Vs. STATE
|
August 29, 2022 |
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NANHEY MAL MUNNA LAL Vs. STATE OF UTTAR PRADESH
|
March 15, 2022 |
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NANHI DEVI Vs. STATE OF U.P.
|
April 29, 2022 |
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NARAIN DAS Vs. PRESCRIBED AUTHORITY CIVIL JUDGE S.D. LUCKNOW
|
February 24, 2022 |
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NARAYAN KUMAR AGARWAL Vs. BOARD OF REVENUE
|
December 6, 2022 |
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NARAYAN SINGH Vs. RATAN LAL
|
July 22, 2022 |
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NARENDRA Vs. STATE OF U. P.
|
December 3, 2022 |
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NARENDRA SINGH Vs. DY. DIRECTOR OF CONSOLIDATION LUCKNOW
|
April 25, 2022 |
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NARESH CHANDRA Vs. STATE OF U.P.
|
September 30, 2022 |
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NARESH KUMAR VALMIKI Vs. STATE OF U. P.
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October 17, 2022 |
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NARESH RAIKWAR Vs. STATE OF U.P.
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January 17, 2022 |
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NARSINGH RAWAT Vs. STATE OF U. P.
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December 23, 2022 |
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NASIR Vs. STATE OF U. P.
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December 21, 2022 |
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NASREEN FATIMA Vs. STATE OF U.P.
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May 18, 2022 |
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NASRIN BEGUM Vs. PROF. MOHD SAJJAD
|
September 21, 2022 |
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NATHOO Vs. STATE OF U.P.
|
March 22, 2022 |
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NATIONAL INSURANCE CO LTD Vs. KELA DEVI
|
September 8, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. BRIJRANI
|
August 2, 2022 |
|
NATIONAL INSURANCE CO. LTD. Vs. ARCHANA SINGH
|
February 11, 2022 |
|
NATIONAL INSURANCE CO. LTD. Vs. VISHRAM
|
May 20, 2022 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KEWAL KRISHNA ARORA
|
February 2, 2022 |
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NATIONAL THERMAL POWER CORPORATION LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION LTD.
|
March 11, 2022 |
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NATTHI LAL Vs. U. P. AVAS EVAM VIKAS PARISHAD
|
March 24, 2022 |
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NATTHOOMAL Vs. A. D. J. COURT
|
October 17, 2022 |
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NAUSHAD ALI Vs. STATE OF U.P.
|
April 8, 2022 |
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NAUSHAD ALI Vs. STATE OF UTTAR PRADESH
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April 19, 2022 |
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NAVAL KISHOR SHARMA Vs. STATE OF U.P.
|
September 30, 2022 |
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NAVAL KISHORE Vs. STATE OF U. P.
|
August 16, 2022 |
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NAVEEN CHAND SHARMA Vs. RAM BABU
|
January 5, 2022 |
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NAVI HASAN Vs. UP POWER CORPORATION
|
July 19, 2022 |
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NAVNEET SINGH YADAV Vs. STATE OF U.P.
|
June 2, 2022 |
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NAWAB Vs. STATE OF UTTAR PRADESH
|
May 20, 2022 |
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NEEL JEWELERS GORAKHPUR Vs. STATE OF U.P.
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February 1, 2022 |
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NEEL PRASAD Vs. ANOOP PRASAD
|
September 29, 2022 |
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NEELAM DEVI Vs. STATE OF U.P.
|
August 11, 2022 |
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NEELAM SHARMA Vs. STATE OF U.P.
|
August 31, 2022 |
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NEELAM SINGH Vs. STATE OF U.P.
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June 16, 2022 |
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NEELAM YADAV Vs. SHREE DEVI
|
September 30, 2022 |
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NEERAJ CHATURVEDI Vs. CENTRAL BANK OF INDIA
|
June 9, 2022 |
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NEHA YADAV Vs. STATE OF U. P.
|
July 20, 2022 |
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NET RAM Vs. STATE OF U.P.
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April 13, 2022 |
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NETRAPAL Vs. STATE OF U. P.
|
July 21, 2022 |
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NEW INDIA ASSURANCE CO LTD. Vs. HARDEI
|
December 3, 2022 |
|
NEW INDIA ASSURANCE CO. LIMITED Vs. M.A.C.T./A.D.J.
|
July 4, 2022 |
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NEW INDIA ASSURANCE CO. LTD Vs. SUNIL KUMAR DWIVEDI
|
November 1, 2022 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHAIL KUMARI
|
March 2, 2022 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. LAJJAWATI
|
September 2, 2022 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA YADAV
|
November 16, 2022 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. LEELA DEVI
|
May 18, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI DEVI
|
March 11, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMIT KUMAR YADAV
|
March 23, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MUNNI DEVI
|
March 10, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUNITA JAIN
|
March 5, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. WASHEEMA BANO
|
June 10, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. USHA TANEJA
|
January 3, 2022 |
|
NIDHI SINGH Vs. STATE OF U. P.
|
March 23, 2022 |
|
NIKHIL KUMAR JAISWAL Vs. STATE OF U.P.
|
December 13, 2022 |
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NIKHIL UPADHYAY Vs. STATE OF U P
|
January 21, 2022 |
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NILESH SINGH Vs. STATE OF U. P.
|
September 8, 2022 |
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NIRANKAR PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD
|
August 31, 2022 |
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NIRMAL Vs. STATE OF U. P.
|
December 19, 2022 |
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NIRMAL KUMAR Vs. NIRMAL KUMAR
|
May 4, 2022 |
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NIRMALA Vs. STATE OF U.P.
|
April 27, 2022 |
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NISHANT CHANDRA Vs. UNION OF INDIA
|
March 4, 2022 |
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NISHANT POONIA Vs. BOARD OF REVENUE
|
July 8, 2022 |
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NISHU CHAUHAN Vs. STATE OF U. P.
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March 24, 2022 |
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NITESH JAISWAL Vs. STATE OF U.P
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April 27, 2022 |
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NITIN GARG Vs. STATE OF U. P.
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January 6, 2022 |
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NITIN VERMA Vs. UNION OF INDIA
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August 3, 2022 |
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NIYAZ AHMAD KHAN Vs. STATE OF U.P.
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February 21, 2022 |
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NOKHE LAL Vs. STATE OF U.P.
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March 15, 2022 |
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NOOR FATIMA Vs. STATE OF U.P.
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February 11, 2022 |
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NOORUL HUDA Vs. STATE OF U.P.
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July 1, 2022 |
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NSOFT (INDIA) SERVICES PVT. LTD. Vs. PURVANCHAL VIDHYUT VITARAN NIGAM LTD.
|
September 2, 2022 |
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OM CONSTRUCTION SOLE PROPRIETOR Vs. STATE OF UTTAR PRADESH
|
May 11, 2022 |
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OM JI Vs. COLLECTOR/D.M. FAIZABAD
|
March 22, 2022 |
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OM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR
|
January 21, 2022 |
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OM PRAKASH Vs. STATE
|
August 23, 2022 |
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OM PRAKASH Vs. STATE OF U.P.
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July 5, 2022 |
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OM PRAKASH Vs. STATE OF U.P.
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January 12, 2022 |
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OM PRAKASH Vs. SUB-DIVISIONAL OFFICER
|
July 18, 2022 |
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OM PRAKASH Vs. STATE OF U. P.
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April 29, 2022 |
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OM PRAKASH Vs. STATE OF U. P.
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August 25, 2022 |
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OM PRAKASH Vs. SHAKTI SINGH
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February 14, 2022 |
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OM PRAKASH Vs. STATE OF U.P.
|
November 15, 2022 |
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OM PRAKASH DAS Vs. VICHAR DAS
|
August 8, 2022 |
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OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
|
May 6, 2022 |
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OM PRAKASH MAURYA Vs. STATE OF U. P.
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October 12, 2022 |
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OM PRAKASH NISHAD Vs. STATE OF U.P.
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November 25, 2022 |
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OM PRAKASH SENGAR Vs. STATE OF U.P.
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September 19, 2022 |
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OM PRAKASH SINGH Vs. STATE OF U. P.
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January 7, 2022 |
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OM PRAKASH SRIVASTAVA Vs. STATE OF U. P.
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September 13, 2022 |
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OM PRAKASH VERMA Vs. STATE OF U.P.
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March 11, 2022 |
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OMAXE LTD. Vs. L.D.A.
|
August 17, 2022 |
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OMPAL Vs. STATE OF U.P.
|
February 21, 2022 |
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OMPAL SINGH SHARMA Vs. NATIONAL INSURANCE CO. LTD.
|
April 20, 2022 |
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OMPRAKASH Vs. STATE OF U. P.
|
April 19, 2022 |
|
OMWATI Vs. COLLECTOR DISTRICT PILIBHIT
|
November 10, 2022 |
|
ORIENTAL INSURANCE CO. ALLD. Vs. PRAMOD KUMAR SRIVASTAVA
|
January 5, 2022 |
|
ORIENTAL INSURANCE CO. LIMITED Vs. KUNTESH
|
April 6, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ARVIND KUMAR PANDEY
|
July 22, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHYAM BABU KESARWANI
|
April 8, 2022 |
|
ORIENTAL INSURANCE CO.LTD Vs. STATE OF U.P.
|
April 26, 2022 |
|
ORIENTAL INSURANCE COMPANY Vs. SUNITA DEVI
|
August 10, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NIRMALA DEVI ALIAS RAJPATI
|
May 6, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. TULSA
|
June 17, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD. THRU DIVISIONAL MANAGER Vs. ABHISHEK KUMAR
|
July 29, 2022 |
|
OYAS Vs. STATE OF U.P.
|
July 13, 2022 |
|
PALIKA TOWNS LLP Vs. STATE OF U.P.
|
May 27, 2022 |
|
PALLAVI SINGH PATEL Vs. ELECTION COMMISSION OF INDIA
|
July 16, 2022 |
|
PANDIT RAM MURAT RAM SURAT MISHRA PRIVATE INDUSTRIAL TRAINING INSTITUTE Vs. UNION OF INDIA
|
May 17, 2022 |
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PANKAJ Vs. STATE OF U.P.
|
April 13, 2022 |
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PANKAJ DHAR DUBEY Vs. UNION OF INDIA
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May 25, 2022 |
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PANKAJ KUMAR YADAV Vs. STATE OF U.P.
|
July 20, 2022 |
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PANKAJ MOHAN SRIVASTAVA Vs. STATE OF U.P.
|
July 7, 2022 |
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PANKAJ SINGH Vs. STATE OF UTTAR PRADESH
|
January 25, 2022 |
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PANKAJ TYAGI Vs. STATE OF U.P.
|
March 16, 2022 |
|
PANNA LAL SHIKHA DEVI BRICK KILN INDUSTRY Vs. STATE OF U.P.
|
March 31, 2022 |
|
PAPPU Vs. STATE OF U.P.
|
October 31, 2022 |
|
PAPPU Vs. STATE OF U. P.
|
July 27, 2022 |
|
PAPPY @ ISRAT BANO Vs. STATE OF U.P.
|
May 26, 2022 |
|
PARAS JA Vs. UNION OF INDIA
|
July 29, 2022 |
|
PARAS PANT Vs. STATE OF U.P.
|
July 19, 2022 |
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PARMARTH STEEL AND ALLOYS PVT. LTD. Vs. STATE OF U. P.
|
March 28, 2022 |
|
PARSHURAM Vs. STATE OF U. P.
|
December 23, 2022 |
|
PARTH ALIAS PRATHAM Vs. NEW INDIA INSURANCE CO. LTD.
|
April 4, 2022 |
|
PARVENDRA KUMAR Vs. UNION OF INDIA
|
April 26, 2022 |
|
PARVEZ ALAM, DR. Vs. STATE OF U.P.
|
October 11, 2022 |
|
PARVINDER KAUR W/O LATE VIJAI PAL SINGH Vs. BOARD OF REVENUE U.P. LUCKNOW
|
January 27, 2022 |
|
PASHUPATI Vs. BOARD OF REVENUE
|
April 13, 2022 |
|
PAUDHARI DEVI Vs. UNION OF INDIA
|
August 3, 2022 |
|
PAVAN KUMAR AGRAWAL Vs. STATE OF U.P.
|
October 17, 2022 |
|
PAWAN Vs. STATE OF U. P.
|
November 29, 2022 |
|
PAWAN Vs. STATE OF U.P.
|
June 24, 2022 |
|
PAWAN KUMAR PANDEY @ BABLU Vs. STATE OF U.P.
|
May 30, 2022 |
|
PAWAN KUMAR VERMA Vs. STATE OF U. P.
|
August 31, 2022 |
|
PAWAN MISHRA Vs. STATE OF U.P.
|
September 26, 2022 |
|
PAWAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 18, 2022 |
|
PAWANI AWASTHI Vs. STATE OF U. P.
|
May 4, 2022 |
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PEER MOHAMMAD Vs. STATE OF U. P.
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September 13, 2022 |
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PEEYUSH KUMAR JAIN Vs. UNION OF INDIA
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September 1, 2022 |
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PHOOL CHAND YADAV Vs. STATE OF U.P.
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April 29, 2022 |
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PHOOL SINGH Vs. STATE OF U.P.
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April 29, 2022 |
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PHOOLKALI YADAV Vs. BHARAT TRADING COMPANY
|
November 30, 2022 |
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PINKI GAUTAM Vs. STATE OF U. P.
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September 12, 2022 |
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PINKOO @ JITENDRA Vs. STATE OF U.P.
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January 31, 2022 |
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PINTU GUPTA Vs. STATE OF U.P.
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July 28, 2022 |
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PIYUSH GUPTA Vs. STATE OF U. P.
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July 25, 2022 |
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PIYUSH PRABHAKAR Vs. STATE OF U. P.
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December 7, 2022 |
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POHPEE @ POHAP SINGH Vs. STATE OF U.P.
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September 5, 2022 |
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POOJA Vs. STATE OF U.P.
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November 14, 2022 |
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POOJA TIWARI Vs. UNION OF INDIA
|
May 18, 2022 |
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POONAM DEVI Vs. NARENDRA KUMAR
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May 26, 2022 |
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POONAM KUSHWAHA Vs. STATE OF U.P.
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August 1, 2022 |
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POONAM RANI Vs. STATE OF U.P.
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May 26, 2022 |
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PR COMMISSIONER OF INCOME TAX Vs. MEHNDIPUR BALAJI
|
July 4, 2022 |
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PRABHA SHUKLA Vs. STATE OF U.P.
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January 5, 2022 |
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PRABHAKAR DWIVEDI Vs. STATE OF U. P.
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July 18, 2022 |
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PRABHAKAR PANDEY Vs. STATE OF U.P.
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May 30, 2022 |
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PRABHAT KUMAR Vs. DHEERAJ
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March 11, 2022 |
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PRABHAWATI Vs. ADDL. COMMISSIONER LUCKNOW DIVISION
|
February 24, 2022 |
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PRADEEP Vs. STATE OF U. P.
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February 24, 2022 |
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PRADEEP KUMAR Vs. STATE OF U.P.
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February 22, 2022 |
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PRADEEP KUMAR BISLA DECEASED Vs. BALWANT SINGH
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March 7, 2022 |
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PRADEEP KUMAR GUPTA Vs. STATE OF U. P.
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August 31, 2022 |
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PRADEEP KUMAR JAIN Vs. STATE OF U. P.
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July 7, 2022 |
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PRADEEP KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
|
May 23, 2022 |
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PRADEEP KUMAR PATEL Vs. STATE OF U.P.
|
February 15, 2022 |
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PRADEEP KUMAR SINGH Vs. STATE OF U.P.
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April 22, 2022 |
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PRAGATI SRIVASTAVA Vs. STATE OF U.P.
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June 30, 2022 |
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PRAHLAD Vs. STATE OF U.P.
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April 12, 2022 |
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PRAHLAD Vs. SARVAJEET
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October 11, 2022 |
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PRAKASH Vs. STATE OF UTTAR PRADESH
|
March 14, 2022 |
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PRAKASH BAJAJ Vs. SRI ARUN SINGH
|
July 6, 2022 |
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PRAKASH CHANDRA AGRAWAL Vs. STATE OF U. P.
|
May 7, 2022 |
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PRAKASH GUPTA Vs. STATE OF U. P.
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July 13, 2022 |
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PRAKASH GUPTA Vs. STATE OF U.P.
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October 17, 2022 |
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PRAKASH PASI Vs. STATE OF UTTAR PRADESH
|
April 28, 2022 |
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PRAMOD CHANDRA GUPTA Vs. STATE OF U.P.
|
December 9, 2022 |
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PRAMOD KHANDELWAL Vs. VINOD KHANDELWAL
|
August 23, 2022 |
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PRAMOD KUMAR GUPTA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
January 28, 2022 |
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PRAMOD KUMAR PARASAR Vs. STATE OF U. P.
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July 12, 2022 |
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PRAMOD KUMAR SHAHI Vs. STATE OF U.P
|
July 7, 2022 |
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PRAMOD KUMAR SHUKLA Vs. STATE OF U. P.
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April 1, 2022 |
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PRAMOD KUMAR SINGH Vs. STATE OF U.P.
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September 20, 2022 |
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PRAMOD KUMAR SINGH Vs. STATE OF U.P.
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August 30, 2022 |
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PRAMOD KUMAR YADAV Vs. STATE OF UTTAR PRADESH
|
July 6, 2022 |
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PRARTHANA INFINITE LUCKNOW Vs. COMMISSIONER COMMERCIAL TAXES U. P. LUCKNOW
|
March 22, 2022 |
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PRASHANT Vs. STATE OF U.P
|
August 5, 2022 |
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PRASHANT CHANDRA Vs. HARISH GIDWANI DEPUTY COMMISSIONER OF INCOME TAX RANGE 2
|
December 16, 2022 |
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PRASHANT KUMAR Vs. STATE OF U. P.
|
May 6, 2022 |
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PRASHANT TIWARI ALIAS JAMMU Vs. STATE OF U.P.
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January 27, 2022 |
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PRASHANT TYAGI Vs. STATE OF U.P.
|
July 8, 2022 |
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PRASIDDH NARAYAN YADAV Vs. STATE OF U.P.
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March 4, 2022 |
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PRATAP Vs. STATE OF U.P.
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July 8, 2022 |
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PRATAP SINGH Vs. STATE OF U. P.
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July 27, 2022 |
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PRATIKSHA SINGH Vs. STATE OF U.P
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February 23, 2022 |
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PRATIMA SINGH Vs. RAJENDRA SINGH
|
January 4, 2022 |
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PRATIMA SINGH Vs. STATE OF U.P.
|
January 13, 2022 |
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PRAVEEN PAL Vs. STATE OF UTTAR PRADESH
|
April 6, 2022 |
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PRAVEEN RAWAT Vs. ANUROOP SINGH
|
March 29, 2022 |
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PRAVEEN SINGH Vs. STATE OF U.P.
|
December 2, 2022 |
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PRAYAS BUILDCON PVT. LTD Vs. STATE OF U.P.
|
August 16, 2022 |
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PREETI Vs. STATE OF U. P.
|
March 30, 2022 |
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PREETI MALIK Vs. STATE OF UTTAR PRADESH
|
May 6, 2022 |
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PREM Vs. STATE OF U.P.
|
April 8, 2022 |
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PREM CHANDRA MISHRA Vs. STATE OF U. P.
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December 19, 2022 |
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PREM NARAYAN SHUKLA Vs. STATE OF U.P.
|
January 4, 2022 |
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PREM NATH YADAVA Vs. STATE OF U.P.
|
January 6, 2022 |
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PREM PAL Vs. STATE OF U.P.
|
June 28, 2022 |
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PREM PAL SINGH Vs. STATE OF U. P.
|
August 4, 2022 |
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PREM RAJ Vs. NAGAR PALIKA
|
April 27, 2022 |
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PREM SHANKAR Vs. RAJEEV PANDEY, SPECIAL LAND ACQUISITION OFFICER/CITY MAGISTRATE
|
May 25, 2022 |
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PREM SHANKER DIXIT Vs. STATE OF U.P.
|
September 14, 2022 |
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PREM SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
November 22, 2022 |
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PREMA DEVI Vs. STATE OF U.P.
|
July 21, 2022 |
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PREMA DEVI Vs. STATE OF U.P.
|
August 10, 2022 |
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PREMLATA DEVI Vs. STATE OF U.P.
|
March 5, 2022 |
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PREMPAL Vs. STATE OF U. P.
|
August 3, 2022 |
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PREMRAJ PRATAP SINGH Vs. ALKA SINGH
|
May 23, 2022 |
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PRIN./CHIEF MEDICAL SUPERINTENDENT SARASWATI MEDICL COLLEGE UNNAO Vs. MOHAMMAD SHAKIR HUSSAIN
|
October 10, 2022 |
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PRITHVI SINGH Vs. STATE OF U.P.
|
April 21, 2022 |
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PRIYANKA Vs. STATE OF U. P.
|
September 13, 2022 |
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PRIYANKA SPRING Vs. ALOK SAXENA
|
May 13, 2022 |
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PUBLIC SERVICE COMMISSION, UTTAR PRADESH Vs. JWO SATISH CHANDRA SHUKLA
|
October 18, 2022 |
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PURUSHOTTAM NARAYAN Vs. STATE OF U.P.
|
April 1, 2022 |
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PUSHPA DEVI Vs. STATE OF U.P.
|
July 5, 2022 |
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PUSHPA DEVI Vs. STATE OF UTTAR PRADESH
|
May 5, 2022 |
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PUSHPA SRIVASTAVA Vs. STATE OF U.P
|
May 31, 2022 |
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PUSHPA YADAV Vs. INCOME TAX OFFICER
|
April 12, 2022 |
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PUSHPENDRA CHAUHAN Vs. STATE OF U.P.
|
November 29, 2022 |
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PUSPHA DEVI Vs. STATE OF U. P.
|
August 18, 2022 |
|
PUTAN Vs. STATE OF U. P.
|
July 7, 2022 |
|
PUTTAN Vs. STATE OF U.P.
|
November 1, 2022 |
|
PUTTAN Vs. STATE OF U.P.
|
June 29, 2022 |
|
QAMAR AIHSAN Vs. STATE OF U.P
|
July 29, 2022 |
|
R.K. CONSTRUCTION INDIA PRIVATE LIMITED Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
|
September 20, 2022 |
|
R.P. MEMORIAL DEGREE COLLEGE Vs. STATE OF U.P.
|
September 20, 2022 |
|
R.S.FILLING STATION, INDIAN OIL CORP. LTD. Vs. DISPUTE RESOLUTION PANEL C/O I.O.C
|
May 31, 2022 |
|
RACHNA SINGH Vs. STATE OF U.P.
|
May 30, 2022 |
|
RADHA KISHAN Vs. STATE OF U.P.
|
August 22, 2022 |
|
RADHA MOHAN RAI Vs. STATE OF U.P.
|
November 17, 2022 |
|
RADHE SHYAM Vs. SHYAMA CHARAN
|
June 10, 2022 |
|
RADHE SHYAM CHAURASIYA Vs. BABITA
|
March 30, 2022 |
|
RADHEY SHYAM Vs. STATE OF U.P
|
May 11, 2022 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
February 16, 2022 |
|
RADHEY SHYAM Vs. STATE
|
February 4, 2022 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
September 9, 2022 |
|
RADHEY SHYAM BHARTI Vs. STATE OF U.P.
|
March 14, 2022 |
|
RAGHURAJ Vs. STATE OF U.P.
|
July 6, 2022 |
|
RAGHURAJ SINGH Vs. GYAN SINGH
|
April 8, 2022 |
|
RAGHUVEER PRATAP SINGH @ BABBAN SINGH Vs. STATE OF U.P.
|
March 24, 2022 |
|
RAGHVENDRA SINGH Vs. STATE OF U.P
|
August 11, 2022 |
|
RAHIMUN Vs. STATE OF U. P.
|
August 6, 2022 |
|
RAHUL Vs. STATE OF UTTAR PRADESH
|
May 20, 2022 |
|
RAHUL AGARWAL Vs. GOVT. OF INDIA RAILWAY MINISTRY
|
July 4, 2022 |
|
RAHUL KUMAR Vs. STATE OF U.P
|
March 15, 2022 |
|
RAHUL PANDEY Vs. UNION OF INDIA
|
February 18, 2022 |
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RAHUL YADAV Vs. STATE OF U.P.
|
April 7, 2022 |
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RAHUL YADAV Vs. STATE OF UTTAR PRADESH
|
April 25, 2022 |
|
RAI BHARAT DAS AND BROTHERS Vs. STATE OF U.P.
|
February 18, 2022 |
|
RAJ BAHADUR SINGH Vs. STATE OF U.P.
|
November 15, 2022 |
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RAJ BALA Vs. PARVESH KUMAR
|
March 31, 2022 |
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RAJ BALI SINGH Vs. NITIN RAMESH GOKARAN
|
May 16, 2022 |
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RAJ BIRI Vs. REGIONAL MANAGER U. P. STATE ROAD TRANSPORT CORPN.
|
April 21, 2022 |
|
RAJ KISHORE Vs. STATE OF U. P.
|
July 18, 2022 |
|
RAJ KUMAR Vs. STATE OF U. P
|
August 1, 2022 |
|
RAJ KUMAR Vs. STATE
|
December 19, 2022 |
|
RAJ KUMAR Vs. STATE
|
November 11, 2022 |
|
RAJ KUMAR Vs. STATE OF U.P.
|
November 23, 2022 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
September 21, 2022 |
|
RAJ KUMAR Vs. STATE OF U.P.
|
December 21, 2022 |
|
RAJ KUMAR Vs. STATE
|
March 28, 2022 |
|
RAJ KUMAR VERMA Vs. STATE OF U.P.
|
March 11, 2022 |
|
RAJ KUMARI Vs. SURENDRA KUMAR
|
February 10, 2022 |
|
RAJ KUMARI YADAV Vs. STATE OF U. P.
|
April 27, 2022 |
|
RAJ MALA Vs. SURENDRA KAPOOR
|
April 25, 2022 |
|
RAJ MANGAL GOND Vs. STATE OF U.P.
|
December 5, 2022 |
|
RAJ SHRI AGARWAL Vs. SUDHEER MOHAN
|
April 25, 2022 |
|
RAJ VEER Vs. STATE OF U. P.
|
February 23, 2022 |
|
RAJA BETI Vs. ASHOK KUMAR
|
May 16, 2022 |
|
RAJA RAM Vs. SAROJ BALA
|
November 11, 2022 |
|
RAJA RAM Vs. STATE OF U.P.
|
May 4, 2022 |
|
RAJAN SINGH Vs. ELECTION COMM. OF INDIA
|
February 15, 2022 |
|
RAJANI Vs. VIPUL MITTAL
|
May 19, 2022 |
|
RAJANRAI Vs. UNION OF INDIA
|
October 19, 2022 |
|
RAJAT SHARMA Vs. STATE OF U.P.
|
December 22, 2022 |
|
RAJAT UPADHYAY Vs. STATE OF U. P.
|
December 8, 2022 |
|
RAJDHARI YADAV Vs. STATE OF U.P.
|
August 29, 2022 |
|
RAJEEV GUPTA M. D. Vs. STATE OF U. P.
|
February 25, 2022 |
|
RAJEEV KUMAR Vs. KAMLESH KUMAR SINGH
|
September 28, 2022 |
|
RAJEEV PANDEY Vs. PREM SHANKAR
|
May 9, 2022 |
|
RAJENDRA Vs. COLLECTOR SIDDHARTH NAGAR
|
January 5, 2022 |
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RAJENDRA KUMAR Vs. STATE OF U.P.
|
September 12, 2022 |
|
RAJENDRA KUMAR Vs. STATE OF U.P.
|
September 30, 2022 |
|
RAJENDRA PRASAD KUREEL Vs. STATE OF UTTAR PRADESH
|
May 5, 2022 |
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RAJENDRA PRASAD PATEL Vs. STATE OF U.P.
|
February 7, 2022 |
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RAJENDRA PRASAD SHARMA Vs. STATE OF UTTAR PRADESH
|
May 25, 2022 |
|
RAJENDRA SHARMA Vs. STATE OF U. P.
|
September 6, 2022 |
|
RAJENDRA SINGH Vs. STATE OF U. P.
|
November 30, 2022 |
|
RAJENDRA SINGH Vs. STATE OF U.P.
|
July 29, 2022 |
|
RAJESH Vs. STATE OF U.P.
|
February 14, 2022 |
|
RAJESH Vs. STATE OF U.P.
|
January 21, 2022 |
|
RAJESH DEVI Vs. NATHNATI SAHA
|
May 9, 2022 |
|
RAJESH KUMAR Vs. NANHAKAI
|
June 3, 2022 |
|
RAJESH KUMAR DUBEY Vs. STATE OF U. P.
|
November 16, 2022 |
|
RAJESH KUMAR SHARMA Vs. C. B. I.
|
December 9, 2022 |
|
RAJESH KUMAR SINGH Vs. DISTRICT BASIC EDUCATION OFFICER
|
March 22, 2022 |
|
RAJESH SINGH Vs. STATE OF U. P.
|
July 6, 2022 |
|
RAJESH SINGH Vs. STATE OF U.P.
|
November 22, 2022 |
|
RAJESH SINGH Vs. STATE OF U.P.THRU PRIN SECY DEPTT HOME CIVIL SECY
|
January 13, 2022 |
|
RAJESH SINGH SENGAR Vs. STATE OF U. P.
|
March 3, 2022 |
|
RAJIV KUMAR Vs. STATE OF U.P.
|
September 21, 2022 |
|
RAJKARAN PATEL Vs. STATE OF UTTAR PRADESH
|
May 26, 2022 |
|
RAJKUMAR YADAV Vs. STATE
|
April 29, 2022 |
|
RAJKUMAR YADUVENDRA VIKRAM SINGH Vs. STATE OF U.P.
|
December 5, 2022 |
|
RAJNEESH KUMAR PANDEY Vs. UNION OF INDIA
|
May 11, 2022 |
|
RAJNESH Vs. STATE OF U.P.
|
November 10, 2022 |
|
RAJNI SINGH Vs. IFFCO TOKIYO GENERAL INSURANCE CO. LTD.
|
August 8, 2022 |
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RAJNISH KUMAR Vs. STATE OF U.P.
|
October 13, 2022 |
|
RAJOLA Vs. STATE OF UTTAR PRADESH
|
May 18, 2022 |
|
RAJOLA Vs. STATE OF U.P.
|
May 19, 2022 |
|
RAJPAL Vs. STATE OF U.P.
|
January 25, 2022 |
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RAJPAL SINGH Vs. STATE OF U. P.
|
December 21, 2022 |
|
RAJPAL SINGH Vs. STATE OF U.P.
|
April 12, 2022 |
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RAJU Vs. UNION OF INDIA
|
July 26, 2022 |
|
RAKESH Vs. STATE OF U.P.
|
May 19, 2022 |
|
RAKESH Vs. STATE
|
May 27, 2022 |
|
RAKESH Vs. STATE OF U. P.
|
December 2, 2022 |
|
RAKESH Vs. STATE OF U.P.
|
September 7, 2022 |
|
RAKESH CHANDRA Vs. JYOTI SINGH
|
August 4, 2022 |
|
RAKESH GUPTA Vs. STATE OF U.P
|
February 20, 2022 |
|
RAKESH KUMAR Vs. STATE OF U.P.
|
February 14, 2022 |
|
RAKESH KUMAR Vs. STATE OF U. P.
|
September 19, 2022 |
|
RAKESH KUMAR Vs. STATE OF U.P.
|
September 15, 2022 |
|
RAKESH KUMAR GOEL Vs. COMMISSIONER
|
May 23, 2022 |
|
RAKESH KUMAR PANDEY Vs. STATE OF U.P.
|
February 15, 2022 |
|
RAKESH KUMAR PANDEY Vs. STATE OF U.P.
|
December 22, 2022 |
|
RAM ASREY Vs. STATE OF U.P.
|
February 22, 2022 |
|
RAM AUTAR Vs. STATE OF UTTAR PRADESH
|
April 19, 2022 |
|
RAM AVTAR SHARMA Vs. STATE OF U. P.
|
March 7, 2022 |
|
RAM BABU Vs. RAJ KUMAR SINGH
|
November 15, 2022 |
|
RAM BABU Vs. STATE
|
November 22, 2022 |
|
RAM BABU VISHWAKARMA Vs. STATE OF U. P
|
September 1, 2022 |
|
RAM BACHAN SMRARAK HIGH SCHOOL Vs. ADDITIONAL COMMISSIONER
|
December 16, 2022 |
|
RAM BADAL MISHRA Vs. UNION OF INDIA
|
April 5, 2022 |
|
RAM BAHADUR SAHANI Vs. STATE OF U.P.
|
June 14, 2022 |
|
RAM BAHADUR SINGH Vs. STATE OF U.P.
|
March 16, 2022 |
|
RAM BHAROSE Vs. STATE OF U.P.
|
March 3, 2022 |
|
RAM CHANDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 4, 2022 |
|
RAM CHANDRA Vs. DESH DEEPAK, SUB-DIVISIONAL OFFICER,PATTI ,PRATAPGARH
|
March 25, 2022 |
|
RAM CHANDRA Vs. STATE
|
May 20, 2022 |
|
RAM CHANDRA Vs. STATE OF U. P.
|
August 3, 2022 |
|
RAM CHANDRA MISSION Vs. STATE OF U.P.
|
May 6, 2022 |
|
RAM CHARAN Vs. STATE
|
September 14, 2022 |
|
RAM CHARAN SINGH Vs. STATE OF U.P.
|
August 26, 2022 |
|
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAI BARELI
|
April 25, 2022 |
|
RAM DULAREY Vs. STATE OF U.P.
|
December 12, 2022 |
|
RAM DULARI Vs. STATE OF U.P.
|
March 8, 2022 |
|
RAM GATI Vs. STATE OF U. P.
|
July 7, 2022 |
|
RAM GOPAL Vs. STATE OF U.P.
|
November 24, 2022 |
|
RAM HARSH Vs. UNION OF INDIA
|
January 20, 2022 |
|
RAM HET Vs. STATE OF U.P.
|
May 31, 2022 |
|
RAM KAILASH YADAV Vs. STATE OF U.P.
|
June 6, 2022 |
|
RAM KARAN Vs. UMA SHANKER
|
November 4, 2022 |
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RAM KHELAWAN Vs. STATE OF U.P.
|
May 25, 2022 |
|
RAM KHELAWAN Vs. STATE OF U.P.
|
March 11, 2022 |
|
RAM KISHOR SINGH Vs. STATE OF U.P.
|
March 24, 2022 |
|
RAM KRISHNA GARG SUPPLIER Vs. STATE OF U.P.
|
July 15, 2022 |
|
RAM KRISHNA MATH Vs. STATE OF U.P.
|
March 21, 2022 |
|
RAM KRISHNA MATH Vs. STATE OF U. P.
|
April 4, 2022 |
|
RAM KUMAR Vs. GULSHAN BABAU
|
February 22, 2022 |
|
RAM KUMAR Vs. STATE OF UTTAR PRADESH
|
April 18, 2022 |
|
RAM MILAN Vs. STATE OF U.P.
|
July 29, 2022 |
|
RAM MURAT Vs. D.D.C., ALLAHABAD
|
August 29, 2022 |
|
RAM NARAYAN Vs. STATE OF U.P.
|
September 22, 2022 |
|
RAM NARESH Vs. B.R.
|
February 10, 2022 |
|
RAM NARESH Vs. SHYAM SURAT
|
November 28, 2022 |
|
RAM NARESH Vs. STATE OF U. P.
|
August 6, 2022 |
|
RAM NAYAK SINGH Vs. STATE OF UP
|
January 24, 2022 |
|
RAM PAL MISRA Vs. STATE OF U.P.
|
May 12, 2022 |
|
RAM PALAT PRASAD Vs. TRIVENI PRASAD KANOO
|
August 11, 2022 |
|
RAM PARAS Vs. GYANI DEVI
|
October 17, 2022 |
|
RAM PHER Vs. D.D.C.SULLTANPUR
|
March 29, 2022 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
April 29, 2022 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
May 23, 2022 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
November 2, 2022 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
November 18, 2022 |
|
RAM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 3, 2022 |
|
RAM PRAKASH PANDEY Vs. STATE OF U. P.
|
March 11, 2022 |
|
RAM PRASAD Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 11, 2022 |
|
RAM PRASAD RAJOURIYA Vs. STATE OF U.P.
|
March 10, 2022 |
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RAM PRASIDH Vs. CIVIL JUDGE (JUNIOR DIVISION)
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February 2, 2022 |
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RAM PRATAP Vs. STATE OF U.P.
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July 8, 2022 |
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RAM PRATAP SINGH Vs. STATE OF U. P.
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December 19, 2022 |
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RAM PRATAP SINGH Vs. RAM PRATAP SINGH
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June 2, 2022 |
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RAM PRAVESH Vs. STATE OF U.P.
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June 2, 2022 |
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RAM PRAVESH Vs. VIJRAM SINGH
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October 19, 2022 |
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RAM PUJAN SRIVASTVA Vs. STATE OF U. P.
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April 28, 2022 |
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RAM PYAREY SINGH Vs. STATE OF U.P.
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September 19, 2022 |
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RAM RATI ALIAS RAJ DEI Vs. ASSTT.DIRECTOR OF CONSOLIDATION
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April 13, 2022 |
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RAM RATTI Vs. GORAKH PD. DUBEY
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December 23, 2022 |
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RAM ROOP Vs. COMMISSIONER
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December 20, 2022 |
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RAM SAHAI SINGH Vs. STATE OF U.P.
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May 10, 2022 |
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RAM SAJEEVAN Vs. STATE OF UTTAR PRADESH
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July 27, 2022 |
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RAM SAJEEVAN YADAV Vs. STATE OF U.P.
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August 5, 2022 |
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RAM SAMUJH Vs. STATE OF U. P.
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April 13, 2022 |
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RAM SARAN Vs. STATE OF U. P.
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July 25, 2022 |
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RAM SAROKH Vs. STATE
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November 25, 2022 |
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RAM SEWAK Vs. STATE OF U.P.
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September 27, 2022 |
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RAM SEWAK Vs. STATE OF U.P.
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September 14, 2022 |
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RAM SHANKAR Vs. STATE OF U.P.
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December 22, 2022 |
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RAM SHANKER Vs. STATE OF UTTAR PRADESH
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April 4, 2022 |
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RAM SINGH Vs. STATE OF U.P.
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July 7, 2022 |
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RAM SINGH Vs. STATE OF U.P.
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May 31, 2022 |
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RAM SINGH Vs. STATE OF U. P.
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December 22, 2022 |
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RAM SINGH YADAV Vs. STATE OF U.P.
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September 27, 2022 |
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RAM SUDHAR Vs. STATE OF U. P.
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July 4, 2022 |
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RAM SUKH Vs. STATE OF UTTARAKHAND
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May 6, 2022 |
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RAM SUMER Vs. DY.DIRESTOR OF CONSOLIDATION PRATAPGARH
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September 26, 2022 |
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RAM SURAT SINGH Vs. BOARD OF REVENUE
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July 28, 2022 |
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RAM SURESH RAI Vs. U.O.I.
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October 19, 2022 |
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RAM TIRATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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February 17, 2022 |
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RAM VILAS Vs. STATE OF U.P.
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April 11, 2022 |
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RAM VILAS Vs. STATE OF U.P.
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March 14, 2022 |
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RAM YAGYA Vs. STATE OF U.P.
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March 31, 2022 |
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RAM YAGYA TEWARI Vs. D.D.C.FAIZABAD
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March 3, 2022 |
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RAMA KANT DIXIT Vs. UNION OF INDIA
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May 4, 2022 |
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RAMA NAND Vs. HIRA LAL
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September 30, 2022 |
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RAMA SHANKAR MISHRA Vs. STATE OF U. P.
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February 10, 2022 |
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RAMA SHANKER Vs. STATE OF U.P.
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April 8, 2022 |
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RAMA SHANKER Vs. STATE OF U.P.
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July 19, 2022 |
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RAMA SHARAN PANDEY Vs. STATE OF U. P.
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February 15, 2022 |
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RAMAKANT Vs. VIKRAMAA SINGH
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September 22, 2022 |
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RAMAYAN Vs. STATE OF U.P.
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December 7, 2022 |
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RAMBHAJAN Vs. STATE OF U. P.
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September 30, 2022 |
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RAMENDRA SHARMA Vs. STATE OF U. P.
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April 27, 2022 |
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RAMENDRI Vs. STATE OF U.P.
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February 24, 2022 |
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RAMESH Vs. STATE OF U. P.
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November 15, 2022 |
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RAMESH @ RAMSA Vs. STATE OF U.P.
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February 7, 2022 |
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RAMESH CHAND KINGAR Vs. BASANT KUMAR BANSAL
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March 15, 2022 |
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RAMESH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 6, 2022 |
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RAMESH CHANDRA RAI Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF EXCISE
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October 13, 2022 |
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RAMESH CHANDRA YADAV Vs. STATE OF U. P.
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November 23, 2022 |
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RAMESH CHANDRA YADAV Vs. STATE OF U. P.
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December 16, 2022 |
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RAMESH KUMAR MAURYA Vs. STATE OF U.P
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May 23, 2022 |
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RAMESH KUMAR SINGH Vs. VIRENDRA SINGH
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December 20, 2022 |
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RAMESH PRASAD Vs. STATE OF U.P.
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September 30, 2022 |
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RAMESH RAI Vs. STATE OF U. P.
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December 13, 2022 |
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RAMESH YADAV Vs. STATE OF U.P.
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May 7, 2022 |
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RAMESH YADAV Vs. STATE OF U.P.
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September 22, 2022 |
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RAMESHWAR Vs. STATE OF U. P.
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July 4, 2022 |
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RAMESHWAR Vs. STATE OF U.P.
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June 3, 2022 |
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RAMESHWAR PANDEY THIRD BAIL Vs. STATE OF U.P.
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March 31, 2022 |
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RAMJI SINGH Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH LKO.
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March 2, 2022 |
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RAMLALI. Vs. ADDITIONAL COMMISSIONER J LUCKNOW MANDAL LUCKNOW
|
July 28, 2022 |
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RAMMILAN Vs. STATE OF U.P.
|
July 18, 2022 |
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RAMO DEVI Vs. ICICI GENERAL INSURANCE CO. LTD.
|
May 30, 2022 |
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RAMPYARI Vs. STATE OF U. P.
|
December 14, 2022 |
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RAMSAGAR Vs. STATE OF UTTAR PRADESH
|
February 10, 2022 |
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RAMSHANKAR Vs. STATE OF U.P.
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June 2, 2022 |
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RAMSWAROOP Vs. STATE OF U.P.
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March 4, 2022 |
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RAMSWAROOP Vs. STATE OF U.P.
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September 14, 2022 |
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RAMVILASH Vs. STATE OF U. P.
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November 17, 2022 |
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RAMWATI Vs. SHAKUNTALA
|
March 28, 2022 |
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RANDHIR SINGH GAUTAM Vs. STATE OF U. P.
|
August 17, 2022 |
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RANI Vs. STATE OF U.P.
|
November 15, 2022 |
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RANJANA AWASTHI Vs. SUKHDEO SINGH
|
May 31, 2022 |
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RANJEET KUMAR Vs. STATE OF U.P
|
July 1, 2022 |
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RANJEET SINGH Vs. ORIENTAL INSURANCE CO. LTD.
|
March 4, 2022 |
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RANJEETA BAJPAI Vs. SUSHANT KUMAR MISHRA
|
July 27, 2022 |
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RANVEER SING Vs. STATE OF U.P.
|
April 7, 2022 |
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RANVEER SING Vs. STATE OF U.P.
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April 6, 2022 |
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RANVIJAY SINGH Vs. STATE OF U.P.
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October 19, 2022 |
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RASHID KHAN Vs. STATE OF U.P
|
May 7, 2022 |
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RASHMI SRIVASTAVA Vs. STATE OF U. P.
|
July 18, 2022 |
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RATAN SINGH Vs. C. B. I. ANTI-CORRUPTION BRANCH LUCKNOW
|
March 2, 2022 |
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RATNA DEVI Vs. TRIYUG NARAYAN MISHRA
|
January 17, 2022 |
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RATNI DEVI DECEASED Vs. ASHA HANS
|
December 20, 2022 |
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RAVI Vs. STATE OF U.P.
|
July 21, 2022 |
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RAVI KANT Vs. STATE OF UTTAR PRADESH
|
May 19, 2022 |
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RAVI KUMAR BHARTI Vs. STATE OF U.P.
|
November 29, 2022 |
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RAVI KUMAR SINGH Vs. STATE OF U.P.
|
February 16, 2022 |
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RAVI KUMAR YADAV Vs. UNION OF INDIA
|
November 15, 2022 |
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RAVI OFFSET PRINTERS AND PUBLISHERS PVT. LTD. Vs. STATE OF UTTAR PRADESH
|
May 11, 2022 |
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RAVI PRATAP MISHRA Vs. STATE OF U.P.
|
May 17, 2022 |
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RAVI SHANKAR Vs. STATE OF U. P.
|
September 27, 2022 |
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RAVI SHANKAR PANDEY Vs. STATE
|
September 19, 2022 |
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RAVI VALMIKI Vs. STATE OF U.P.
|
October 18, 2022 |
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RAZIA Vs. STATE OF U.P.
|
April 6, 2022 |
|
RE ENSURING Vs. CHIEF SECRETARY
|
July 12, 2022 |
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REENA SRIVASTAVA Vs. STATE OF U.P.
|
July 7, 2022 |
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REETA YADAV Vs. STATE OF U. P.
|
August 1, 2022 |
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REGIONAL MANAGER U.P. STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA BROTHERS
|
October 21, 2022 |
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REGISTRAR GENERAL, HONORABLE HIGH COURT Vs. DEVENDRA PAL SINGH
|
April 27, 2022 |
|
REKHA GAUTAM Vs. STATE OF UTTAR PRADESH
|
March 5, 2022 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PUSHPA RANI
|
November 10, 2022 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KAMLA DEVI
|
November 1, 2022 |
|
RENU DEVI Vs. GUFRAN AHMAD
|
July 8, 2022 |
|
RENU YADAV Vs. AMIT KUMAR YADAV
|
July 11, 2022 |
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REPTAKOS BRETT COMPANY LIMITED Vs. UTKARSH GRANITE PRIVATE LIMITED
|
April 12, 2022 |
|
RESHA GUPTA Vs. SAYEED AHMAD
|
March 22, 2022 |
|
REVTI Vs. STATE
|
November 4, 2022 |
|
RINA Vs. STATE OF U.P.
|
September 15, 2022 |
|
RINKU PATEL Vs. UNION OF INDIA
|
May 19, 2022 |
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RISHI KUMAR TRIVEDI Vs. ELECTION COMMISSION OF INDIA
|
January 28, 2022 |
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RISHIPAL SHARMA Vs. STATE OF U.P.
|
July 22, 2022 |
|
RISHIPAL SINGH Vs. STATE OF U.P.
|
December 2, 2022 |
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RITU YADAV Vs. STATE OF U.P.
|
September 29, 2022 |
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RITURAJ Vs. STATE OF U. P.
|
November 15, 2022 |
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RIYAZ S/O SRI RAMZAN Vs. STATE OF U.P.
|
June 6, 2022 |
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RIYAZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
|
April 18, 2022 |
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RIYAZUL HASSAN Vs. UNION OF INDIA
|
July 25, 2022 |
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RIZWAN AHMAD Vs. STATE OF U.P.
|
May 6, 2022 |
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ROCHANA AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 28, 2022 |
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ROHIT KUMAR YADAV Vs. STATE OF U.P.
|
August 1, 2022 |
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ROHIT SHARMA Vs. STATE OF UTTAR PRADESH
|
May 4, 2022 |
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ROHIT SURFACTANTS PRIVATE LIMITED Vs. KANODIA SALT COMPANY LIMITED
|
April 7, 2022 |
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ROHITASH KUMAR Vs. STATE OF U. P.
|
July 14, 2022 |
|
ROHTASH Vs. STATE OF U. P.
|
November 23, 2022 |
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ROHTASH SINGH Vs. STATE OF U. P.
|
September 12, 2022 |
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ROOP LAL Vs. SURESH KUMAR YADAV
|
January 4, 2022 |
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ROOP SINGH YADAV Vs. DIRECTORATE OF ENFORCEMENT
|
April 29, 2022 |
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ROOPAM Vs. DISTRICT MAGISTRATE LUCKNOW
|
May 18, 2022 |
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ROSHAN LAL Vs. STATE OF U.P.
|
October 20, 2022 |
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RUDRA PAL SINGH Vs. STATE OF U.P.
|
September 16, 2022 |
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RUDRA PRATAP Vs. STATE OF U.P.
|
September 7, 2022 |
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RUKAN SINGH Vs. MAHENDRA SINGH
|
September 19, 2022 |
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RUKHSANI Vs. STATE OF U.P.
|
July 29, 2022 |
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RUNUP GRAMODYOG EVAM SEWA SANSTHAN Vs. STATE OF U.P.
|
March 23, 2022 |
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RUNWELL INDIA PVT. LTD. Vs. STATE OF U.P.
|
May 31, 2022 |
|
S R COLD STORAGE Vs. UNION OF INDIA
|
August 11, 2022 |
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S. N. SEN BALIKA VIDYALAYA Vs. STATE OF U. P.
|
August 18, 2022 |
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S.K.C. EGGS Vs. SYED MOHD. JAVED NAQVI
|
January 5, 2022 |
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S.M.V. REALATORS PRIVATE LIMITED Vs. STATE OF U.P.
|
February 15, 2022 |
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SAAVAN SRI Vs. STATE OF U.P.
|
March 30, 2022 |
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SABHAJEET Vs. CONSOLIDATION OFFICER TEHSIL BIKAPUR AYODHYA
|
May 4, 2022 |
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SABIR AHMAD Vs. KHALI ULLA
|
May 7, 2022 |
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SACHIN Vs. STATE OF U.P.
|
May 30, 2022 |
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SACHIN Vs. STATE OF U.P.
|
February 21, 2022 |
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SADARE ALAM Vs. RAM AWADH
|
July 25, 2022 |
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SADHU SHARAN CHAUDHARY Vs. STATE OF U.P.
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July 12, 2022 |
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SAGAR Vs. STATE OF U.P.
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October 13, 2022 |
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SAGEER AND NASEER Vs. STATE OF U.P.
|
September 28, 2022 |
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SAGIR AHMAD Vs. STATE OF U.P.
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April 26, 2022 |
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SAHABAL Vs. BUDHIRAM
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March 8, 2022 |
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SAHAKAR GLOBAL LTD. Vs. U.P. EXPRESSWAY INDUSTRIAL DEVLP. AUTHORITY
|
August 30, 2022 |
|
SAIDAN Vs. BOARD OF REVENUE, U. P
|
December 6, 2022 |
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SAJID Vs. STATE OF U.P.
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March 21, 2022 |
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SAJID Vs. STATE OF U.P.
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June 20, 2022 |
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SAJJAN BHARTIYA Vs. STATE OF U.P
|
March 5, 2022 |
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SALAHUDDIN Vs. STATE OF U.P.
|
November 30, 2022 |
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SALEEM Vs. STATE OF U.P.
|
April 12, 2022 |
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SALEEM Vs. STATE OF U.P.
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December 23, 2022 |
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SALEEM ALIAS KALIYA Vs. STATE OF U.P.
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June 2, 2022 |
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SALIK RAM SINGH Vs. ADDL. DISTRICT JUDGE COURT NO.3 GONDA
|
February 4, 2022 |
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SALIM Vs. STATE OF U.P.
|
September 20, 2022 |
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SALLAHUDDIN Vs. STATE OF U.P.
|
September 26, 2022 |
|
SALLAUDDIN Vs. STATE OF U. P.
|
December 2, 2022 |
|
SALMAN Vs. STATE OF U.P.
|
September 15, 2022 |
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SALMAN Vs. STATE OF UTTAR PRADESH
|
April 4, 2022 |
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SANDEEP Vs. STATE OF UTTAR PRADESH
|
May 20, 2022 |
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SANDEEP KUMAR YADAV Vs. STATE OF UTTAR PRADESH
|
May 12, 2022 |
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SANDEEP MITTAL Vs. STATE OF U.P.
|
March 25, 2022 |
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SANDEEP YADAV Vs. ARMED FORCES TRIBUNAL, REGIONAL BENCH AT LUCKNOW
|
January 20, 2022 |
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SANDHYA SINGH Vs. STATE OF U.P.
|
December 22, 2022 |
|
SANGAM LAL Vs. STATE OF U.P.
|
June 27, 2022 |
|
SANGEETA SINGH (SOCIAL ACTIVIST) Vs. UNION OF INDIA
|
February 2, 2022 |
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SANGRAM YADAV Vs. STATE OF UTTAR PRADESH
|
March 10, 2022 |
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SANJAY Vs. STATE OF U.P.
|
March 3, 2022 |
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SANJAY GUPTA Vs. STATE OF U.P.
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March 23, 2022 |
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SANJAY KUMAR Vs. STATE OF U.P.
|
March 14, 2022 |
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SANJAY KUMAR Vs. SANTOSH KUMAR SRIVASTAVA
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November 2, 2022 |
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SANJAY KUMAR Vs. STATE OF U.P
|
May 24, 2022 |
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SANJAY KUMAR GUPTA Vs. STATE OF U. P.
|
September 29, 2022 |
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SANJAY KUMAR SINGH Vs. STATE OF U. P.
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August 3, 2022 |
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SANJAY KUMAR TIWARI Vs. STATE OF U. P.
|
October 18, 2022 |
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SANJAY SINGH Vs. STATE OF U. P.
|
January 5, 2022 |
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SANJAY SINGH Vs. STATE OF U.P.
|
May 27, 2022 |
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SANJAY SINGH Vs. STATE OF U.P.
|
July 7, 2022 |
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SANJEET RATHI Vs. STATE OF U.P.
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September 6, 2022 |
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SANJEEV Vs. STATE OF U.P.
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October 17, 2022 |
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SANJEEV RAI Vs. STATE OF UTTAR PRADESH
|
January 12, 2022 |
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SANJEEV RANJAN Vs. UNION OF INDIA
|
September 12, 2022 |
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SANNI SINGH Vs. STATE OF UTTAR PRADESH
|
January 20, 2022 |
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SANT BUX SINGH Vs. ADDITIONAL COMMISSIONER LUCKNOW
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May 20, 2022 |
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SANT KUMAR Vs. UNION OF INDIA
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March 4, 2022 |
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SANT KUMAR SINGH Vs. NANKU SINGH
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August 31, 2022 |
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SANT LAL YADAV Vs. STATE OF U. P.
|
November 24, 2022 |
|
SANT RAM Vs. STATE OF U.P.
|
April 28, 2022 |
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SANTOSH KUMAR Vs. MUNNA LAL
|
June 27, 2022 |
|
SANTOSH KUMAR Vs. JAGAT NARAYAN
|
December 14, 2022 |
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SANTOSH KUMAR Vs. BOARD OF REVENUE U.P.
|
October 14, 2022 |
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SANTOSH KUMAR KHARE Vs. STATE OF U.P.
|
January 31, 2022 |
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SANTOSH MALVIYA Vs. UNION OF INDIA
|
September 20, 2022 |
|
SANTOSH SAHGAL Vs. STATE OF UTTAR PRADESH
|
June 7, 2022 |
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SANTOSH SHARMA Vs. STATE OF U. P.
|
July 21, 2022 |
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SANTOSH TRIPATHI Vs. STATE OF U. P.
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August 23, 2022 |
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SANTRAM Vs. STATE OF U. P.
|
August 8, 2022 |
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SANYUKT SWASTHYA OUTSOURCING Vs. STATE OF U.P.
|
May 27, 2022 |
|
SARAFAT Vs. STATE OF U.P.
|
June 1, 2022 |
|
SARFARAJ AHMAD Vs. STATE OF U.P.
|
March 5, 2022 |
|
SARIKA GUPTA Vs. NEW INDIA INSURANCE CO. LTD
|
February 21, 2022 |
|
SARITA GUPTA Vs. SHANTI DEVI
|
May 6, 2022 |
|
SARITA SHARMA Vs. MOHD. USMAN
|
March 10, 2022 |
|
SARITA SINGH Vs. STATE OF U.P.
|
March 10, 2022 |
|
SARJEET Vs. STATE OF U. P.
|
December 14, 2022 |
|
SAROJ KUMAR Vs. STATE OF U.P.
|
October 13, 2022 |
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SAROJ KUMAR TIWARI Vs. STATE OF U. P.
|
August 16, 2022 |
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SAROJ VERMA Vs. STATE OF U.P.
|
April 20, 2022 |
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SARVESH Vs. STATE OF U.P.
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October 18, 2022 |
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SATAKSHI MISHRA Vs. STATE OF U. P.
|
August 18, 2022 |
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SATENDRA KUMAR Vs. STATE OF U. P.
|
January 31, 2022 |
|
SATENDRA KUMAR Vs. STATE OF U.P.
|
September 19, 2022 |
|
SATISH Vs. STATE OF U. P.
|
July 12, 2022 |
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SATISH Vs. STATE OF U.P.
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December 22, 2022 |
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SATISH CHANDRA Vs. STATE OF U.P.
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November 25, 2022 |
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SATISH KUMAR BALMIKI Vs. STATE OF U. P.
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July 28, 2022 |
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SATISH SACHAN Vs. STATE OF U. P.
|
September 12, 2022 |
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SATISH SHARMA Vs. STATE OF UTTAR PRADESH
|
April 8, 2022 |
|
SATPAL Vs. ORIENTAL INSURANCE CO.LTD
|
May 3, 2022 |
|
SATPAL Vs. ORIENTAL INSURANCE CO. LTD.
|
May 31, 2022 |
|
SATTA Vs. STATE OF U.P.
|
March 3, 2022 |
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SATYA NARAYAN Vs. STATE OF U.P.
|
March 2, 2022 |
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SATYA NARAYAN Vs. RAYEESH
|
February 4, 2022 |
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SATYA NARAYAN BHAGAT Vs. PITAMBAR DUTT PANDEY
|
March 25, 2022 |
|
SATYA PRAKASH Vs. STATE OF U.P.
|
February 2, 2022 |
|
SATYAM PATEL @ ROCKY Vs. UNION OF INDIA
|
June 22, 2022 |
|
SATYANARAIN Vs. ADDITIONAL COMMISSIONER
|
April 21, 2022 |
|
SATYAPRAKASH Vs. STATE OF U.P.
|
January 20, 2022 |
|
SATYAWAN Vs. STATE OF U.P.
|
July 1, 2022 |
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SATYENDRA KUMAR YADAV Vs. UNION OF INDIA
|
May 4, 2022 |
|
SAUMYA SINGH Vs. U. O. I.
|
May 12, 2022 |
|
SAURABH KUMAR SHUKLA Vs. ELECTION COMMISSION OF INDIA
|
February 21, 2022 |
|
SAURABH TIWARI Vs. STATE OF UTTAR PRADESH
|
April 28, 2022 |
|
SAVITA DEVI Vs. STATE OF UTTAR PRADESH
|
November 11, 2022 |
|
SAVITRI TIWARI Vs. STATE OF U.P.
|
September 23, 2022 |
|
SAWAN Vs. STATE OF U.P.
|
August 26, 2022 |
|
SAZIM Vs. STATE OF U.P.
|
September 22, 2022 |
|
SECY. BASIC EDU. BOARD, PRAYAGRAJ Vs. JUBEDA BANO
|
March 8, 2022 |
|
SEEMA Vs. STATE OF U. P.
|
September 30, 2022 |
|
SEEMA DEVI Vs. HARIBANSH
|
April 21, 2022 |
|
SEKSARIA BISWAN SUGAR FACTORY LTD Vs. COMMISSIONER OF TRADE TAX U. P
|
July 4, 2022 |
|
SENIOR SUPERINTENDENT DEPTT. OF POST Vs. BUNDU
|
November 30, 2022 |
|
SERVESH DEVI Vs. ANKUSH AGAR
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March 11, 2022 |
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SETH DARYABLAL MANIK LAL TADAIYA Vs. SIDDH GOPAL KUDARIYA
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March 28, 2022 |
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SHABNAM Vs. STATE OF A.P.
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August 4, 2022 |
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SHABNAM BEGUM Vs. SURENDRA KUMAR
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April 27, 2022 |
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SHADAB AHMAD Vs. STATE OF U.P.
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May 25, 2022 |
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SHADAB AHMAD Vs. STATE OF U.P.
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June 7, 2022 |
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SHAH NAWAZ Vs. STATE OF U.P
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June 23, 2022 |
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SHAHANSHAH Vs. STATE OF UTTAR PRADESH
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March 16, 2022 |
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SHAHID HUSAIN Vs. STATE OF U.P.
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April 29, 2022 |
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SHAHID IQBAL Vs. STATE OF U. P.
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December 15, 2022 |
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SHAHIDA Vs. STATE OF UTTAR PRADESH
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March 28, 2022 |
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SHAHZAD Vs. STATE OF U.P.
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September 30, 2022 |
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SHAILA TAHIR Vs. STATE OF U. P.
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October 13, 2022 |
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SHAILENDRA KUMAR KHATRI Vs. STATE OF U.P.
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May 19, 2022 |
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SHAILESH Vs. STATE OF U. P.
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September 30, 2022 |
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SHAILESH KUMAR MISHRA Vs. STATE OF U. P.
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March 21, 2022 |
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SHAKEEL KHAN Vs. STATE OF U.P.
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September 29, 2022 |
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SHAKI Vs. STATE
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May 26, 2022 |
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SHAKIL AHMAD Vs. UNION OF INDIA
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November 22, 2022 |
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SHAKSHI AGRAWAL Vs. ASHUTOSH AGRAWAL
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February 4, 2022 |
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SHAKTI SINGH Vs. STATE OF U. P.
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July 27, 2022 |
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SHAKTI SINGH PATEL Vs. VEER SINGH
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May 6, 2022 |
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SHAKUNTALA DEVI Vs. STATE OF U.P.
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August 11, 2022 |
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SHAKUNTALA SONI Vs. DEVENDRA KUMAR RAWAT
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December 20, 2022 |
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SHAKUNTLA DEVI Vs. STATE OF U.P.
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October 12, 2022 |
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SHALINEE DUBEY Vs. ABHISHEK TRIPATHI
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March 23, 2022 |
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SHALINI KASHYAP Vs. STATE OF U.P
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September 9, 2022 |
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SHALINI SRIVASTAVA Vs. U.P. STATE ROAD TRANS. CORPN
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March 4, 2022 |
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SHALU CHAUAN Vs. STATE OF U.P.
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January 28, 2022 |
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SHALU VERMA Vs. STATE OF U. P.
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April 13, 2022 |
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SHAMSHAD Vs. STATE OF U.P.
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September 8, 2022 |
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SHANI Vs. STATE OF U.P.
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August 10, 2022 |
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SHANKAR VARIK @ VIKRAM Vs. UNION OF INDIA
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January 17, 2022 |
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SHANKER JUNIOR HIGH SCHOOL Vs. STATE OF U. P.
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February 17, 2022 |
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SHANTI Vs. ANIL AWASTHI @ ANIL KUMAR AWASTHI
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May 30, 2022 |
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SHANTISARAN Vs. SADIQ HASAN ALIAS NIBBAR
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June 6, 2022 |
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SHARAD ARORA Vs. STATE OF U.P.
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April 12, 2022 |
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SHARAD KUMAR DWIVEDI Vs. STATE OF U.P.
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July 5, 2022 |
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SHARIF Vs. STATE OF U.P.
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June 9, 2022 |
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SHARIK @ BHURA Vs. STATE OF U.P.
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May 23, 2022 |
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SHARIYA FARHANHER Vs. STATE OF U.P.
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November 21, 2022 |
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SHARMA DEVI Vs. STATE OF UTTAR PRADESH
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March 2, 2022 |
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SHASHI KANT DIXIT Vs. STATE OF U. P.
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December 16, 2022 |
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SHASHWAT PANDEY Vs. UNION OF INDIA
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August 5, 2022 |
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SHATROHAN Vs. SETTLEMENT OFFICER CONSOLIADTION LKO.
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June 3, 2022 |
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SHAZIA KHAN Vs. MUNAZIR ALI
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November 18, 2022 |
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SHEELA DEVI Vs. SUMIT KUMAR
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April 18, 2022 |
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SHEELA RUSTAGI Vs. STATE OF U.P.
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July 12, 2022 |
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SHEELA SRIVASTAVA Vs. HOUSING COMMISSIONER U. P. HOUSING AND DEV. BOARD
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September 21, 2022 |
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SHEFALI KAUL Vs. STATE OF U. P.
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August 30, 2022 |
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SHEO BADAN Vs. PRITHVI PATI
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October 11, 2022 |
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SHEO BUX SINGH Vs. STATE OF U.P.
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May 5, 2022 |
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SHESH RAM Vs. STATE OF U.P.
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September 29, 2022 |
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SHIELA GUPTA Vs. STATE OF U.P.
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September 26, 2022 |
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SHILA DEVI Vs. STATE OF U.P.
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March 16, 2022 |
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SHIPRA HOTELS LIMITED Vs. STATE OF U. P.
|
November 25, 2022 |
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SHIREEN Vs. STATE OF U.P.
|
July 12, 2022 |
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SHITLA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
May 13, 2022 |
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SHIV KISHORE TIWARI Vs. STATE OF U. P.
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November 4, 2022 |
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SHIV KUMAR BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
March 2, 2022 |
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SHIV KUMAR PATEL Vs. STATE OF U. P.
|
July 28, 2022 |
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SHIV NARAIN GUPTA Vs. STATE OF U. P.
|
December 14, 2022 |
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SHIV PYARI Vs. ADDL. COMMISSIONER (JUDICIAL) 2ND LKO DIVISION
|
April 11, 2022 |
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SHIV SAGAR Vs. STATE OF U.P.
|
May 7, 2022 |
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SHIV SAGAR PANDEY Vs. U.P. SAHKARI GRAM VIKAS BANK LTD.
|
October 13, 2022 |
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SHIV SAHAI SHUKLA Vs. STATE OF U.P.
|
July 29, 2022 |
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SHIV SHAKTI INFRAVISION PRIVATE LIMITED Vs. COMMISSIONER LUCKNOW, DIVISION LKO.
|
March 14, 2022 |
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SHIV SHANKER Vs. JAGAT PRAKASH SHARMA
|
January 4, 2022 |
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SHIVAJI INTER COLLEGE Vs. STATE OF U.P.
|
September 2, 2022 |
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SHIVAM AWASTHI Vs. STATE OF U. P.
|
March 2, 2022 |
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SHIVAM DAS CHANDANI Vs. PRABHU N. SINGH POSTED AS VICE CHAIRMAN,L.D.A.,LUCKNOW
|
February 14, 2022 |
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SHIVAM SINGH Vs. STATE OF U.P.
|
May 31, 2022 |
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SHIVAM SOLANKI Vs. STATE OF U. P.
|
August 11, 2022 |
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SHIVANI SINGH Vs. STATE OF U.P.
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September 9, 2022 |
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SHIVANI SINGH Vs. STATE OF U.P.
|
September 28, 2022 |
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SHIVNATH AWASTHI Vs. STATE OF U.P.
|
February 22, 2022 |
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SHIVPAL SINGH Vs. DAFEDAR SINGH
|
May 12, 2022 |
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SHIVPRAKASH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
March 9, 2022 |
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SHOBHIT SAH Vs. INDURANTA REALTORS
|
July 4, 2022 |
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SHOIB AHMAD Vs. STATE OF U. P.
|
December 20, 2022 |
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SHRADHA KANNAUJIA (MINOR) Vs. STATE OF U.P.
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January 21, 2022 |
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SHRAVAN KUMAR YADAV Vs. STATE OF U.P.
|
July 7, 2022 |
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SHRAWAN KUMAR MAURYA Vs. STATE OF U.P.
|
July 7, 2022 |
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SHREE RAM Vs. STATE OF U. P.
|
November 23, 2022 |
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SHREE RAM ENGINEERING WORKS Vs. COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
|
March 31, 2022 |
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SHRI CHANDRA SINGH Vs. STATE OF U.P.
|
April 22, 2022 |
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SHRI GORDHAN Vs. BOHATI
|
February 2, 2022 |
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SHRINIWAS Vs. STATE OF U.P.
|
February 11, 2022 |
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SHRIRAM BALAJI Vs. STATE OF U. P.
|
September 2, 2022 |
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SHUBHAM Vs. STATE OF U. P.
|
March 4, 2022 |
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SHUKRA BANO Vs. MOHD. FAROOQ
|
October 12, 2022 |
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SHWETA PATHAK Vs. UNION OF INDIA
|
March 14, 2022 |
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SHYAM BABU Vs. STATE OF U. P.
|
October 12, 2022 |
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SHYAM BAHADUR SINGH Vs. STATE OF U.P.
|
August 10, 2022 |
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SHYAM MISHRA Vs. STATE OF U.P.
|
July 8, 2022 |
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SHYAM SUNDAR VERMA Vs. STATE OF U.P.
|
December 16, 2022 |
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SHYAM SUNDER PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 6, 2022 |
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SHYAM SUNDER PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 15, 2022 |
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SHYAM SUNDER SHARMA Vs. STATE OF U. P.
|
July 8, 2022 |
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SHYAMA MISHRA Vs. NIKET KUMAR DRIVER
|
April 29, 2022 |
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SHYAMSHRI Vs. SUMANT KUMAR
|
September 30, 2022 |
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SHYAMU Vs. RASHID AHMAD
|
May 9, 2022 |
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SIDDH NARAIN SHARMA Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
|
September 23, 2022 |
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SIDDH NATH PANDEY Vs. STATE OF U.P.
|
August 10, 2022 |
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SIDDHARTH KAPPOR Vs. STATE OF U.P.
|
July 20, 2022 |
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SIDDHARTH VARADARAJAN Vs. STATE OF U.P.
|
May 25, 2022 |
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SIDDHARTH VARADARAJAN Vs. STATE OF UTTAR PRADESH
|
March 31, 2022 |
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SIDDIQ AHMAD Vs. SHAUKAT ALI
|
September 13, 2022 |
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SIDHIQUE KAPPAN Vs. STATE OF U.P.
|
August 2, 2022 |
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SIKANDER Vs. STATE OF U. P.
|
July 13, 2022 |
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SITA RAM Vs. STATE OF U. P.
|
August 29, 2022 |
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SITA RAM Vs. STATE OF U.P.
|
February 25, 2022 |
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SITA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
|
April 18, 2022 |
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SITARAM Vs. STATE OF U.P.
|
April 6, 2022 |
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SJS GOLD PRIVATE LIMITED Vs. STATE OF UP
|
June 1, 2022 |
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SMT LAVI CHOUDHARI Vs. STATE OF UTTAR PRADESH
|
April 27, 2022 |
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SMT. ALKA Vs. STATE OF U.P.
|
September 26, 2022 |
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SMT. KUSUMA DEVI Vs. SHRAWAN KUMAR MISHRA
|
May 18, 2022 |
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SMT. MADHURI Vs. JUDICIAL MAGISTRATE FIRST LKO. AND OTHERS
|
June 17, 2022 |
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SMT. MAMTA Vs. STATE OF U.P.
|
July 15, 2022 |
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SNEHA KUMARI Vs. STATE OF U.P.
|
March 23, 2022 |
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SNEHA PANDIT Vs. TARUN PANDIT
|
September 29, 2022 |
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SOHAN Vs. STATE OF U. P.
|
July 18, 2022 |
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SOHAN LAL Vs. ESTATE OF LATE CHUNNI LAL
|
November 30, 2022 |
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SOHAN LAL SHARMA Vs. STATE OF U. P.
|
September 7, 2022 |
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SOHAN LAL SHARMA Vs. STATE OF U.P.
|
January 17, 2022 |
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SOHRAB Vs. STATE OF U.P.
|
November 22, 2022 |
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SOMAWATI Vs. STATE
|
November 18, 2022 |
|
SOMWATI Vs. NATIONAL INSURANCE CO. LTD.
|
August 4, 2022 |
|
SONAL GUPTA Vs. UNITED INDIA INSURANCE CO. LTD
|
April 8, 2022 |
|
SONAL SACHADEV AURORA Vs. STATE OF U.P.
|
March 8, 2022 |
|
SONI DEVI Vs. STATE OF U.P.
|
April 7, 2022 |
|
SONIA Vs. JALEEL
|
February 15, 2022 |
|
SONIA GUPTA Vs. ASHOK KUMAR
|
April 26, 2022 |
|
SONU Vs. STATE OF U. P.
|
September 1, 2022 |
|
SONU Vs. STATE OF U.P.
|
May 31, 2022 |
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SONU Vs. STATE OF U.P.
|
October 10, 2022 |
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SONU BHARTI Vs. STATE OF U. P.
|
March 24, 2022 |
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SONU KANOUJIA Vs. STATE OF U.P.
|
May 27, 2022 |
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SONU KASAI Vs. STATE OF UTTAR PRADESH
|
May 20, 2022 |
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SONU KUMAR YADAV Vs. STATE OF U. P.
|
February 25, 2022 |
|
SONU MAURYA Vs. STATE OF U.P.
|
August 17, 2022 |
|
SOTEEM AND THREE Vs. UPPER COMMISSIONER JUDICIAL IIND VARANASI DIVISION
|
December 19, 2022 |
|
SRI SAI NATH ASSOCIATES Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY
|
August 8, 2022 |
|
SRIDHAR AWASTHI Vs. STATE OF U.P
|
December 6, 2022 |
|
SRINIVAS Vs. STATE OF U.P.
|
July 19, 2022 |
|
STATE Vs. POORAN SINGH
|
December 20, 2022 |
|
STATE Vs. RAM NARESH
|
August 18, 2022 |
|
STATE Vs. GAURI SHANKAR SINGH
|
December 1, 2022 |
|
STATE Vs. BRAJ RAI SINGH
|
May 20, 2022 |
|
STATE Vs. DURGA PRASAD
|
September 12, 2022 |
|
STATE OF U. P. Vs. ANNU VERMA
|
July 6, 2022 |
|
STATE OF U. P. Vs. RAJENDRA
|
July 6, 2022 |
|
STATE OF U. P. Vs. ADDITIONAL COMMISSIONER JUDICIAL
|
May 20, 2022 |
|
STATE OF U. P. Vs. ASHIF ALI
|
March 4, 2022 |
|
STATE OF U. P. Vs. SAHAB SINGH
|
July 19, 2022 |
|
STATE OF U. P. Vs. SUNIL
|
March 7, 2022 |
|
STATE OF U. P. Vs. RAJ BAHADUR PASTOR
|
January 27, 2022 |
|
STATE OF U. P. Vs. LALLAN
|
March 4, 2022 |
|
STATE OF U. P. Vs. OVENDRA SINGH
|
November 16, 2022 |
|
STATE OF U. P. Vs. ANKITA SAXENA
|
August 17, 2022 |
|
STATE OF U. P. Vs. GAYA SINGH
|
August 4, 2022 |
|
STATE OF U. P. Vs. MUKHTAR ANSARI
|
August 31, 2022 |
|
STATE OF U. P. Vs. BALRAM SINGH
|
August 6, 2022 |
|
STATE OF U. P. Vs. VIJAI KUMAR
|
August 6, 2022 |
|
STATE OF U. P. Vs. ANURAG
|
December 2, 2022 |
|
STATE OF U. P. Vs. NITIN AGNIHOTRI
|
August 29, 2022 |
|
STATE OF U. P. Vs. SUKHAI
|
August 11, 2022 |
|
STATE OF U. P. Vs. ISRAR
|
August 5, 2022 |
|
STATE OF U. P. Vs. ANUBHOOTI ALIAS EENA
|
January 6, 2022 |
|
STATE OF U. P. Vs. NIZAMUDDIN
|
July 28, 2022 |
|
STATE OF U. P. Vs. ANUJ
|
July 18, 2022 |
|
STATE OF U. P. Vs. DHANSETH
|
July 16, 2022 |
|
STATE OF U. P. Vs. RINKI YADAV
|
December 8, 2022 |
|
STATE OF U. P. Vs. RAKESH KUMAR VEMRA
|
July 11, 2022 |
|
STATE OF U. P. Vs. CHANDRAVEER
|
July 14, 2022 |
|
STATE OF U. P. Vs. LAKSHMI BANIYA
|
December 20, 2022 |
|
STATE OF U. P. Vs. KRISHNA KUMAR DUGGAL
|
November 29, 2022 |
|
STATE OF U. P. Vs. BHANU PRATAP SINGH
|
October 17, 2022 |
|
STATE OF U. P. Vs. VIDYOTTMA DWIVEDI
|
September 19, 2022 |
|
STATE OF U. P. Vs. KRISHNA KUMAR KULSHRESHTHA
|
September 30, 2022 |
|
STATE OF U. P. Vs. BRIJESH
|
February 18, 2022 |
|
STATE OF U.P Vs. SWAMI SACHICHIDANAND HAR SAKCHHI
|
March 14, 2022 |
|
STATE OF U.P Vs. KRISHNA MURARI ALIAS MURLI
|
February 22, 2022 |
|
STATE OF U.P. Vs. PHOOL SINGH
|
March 15, 2022 |
|
STATE OF U.P. Vs. JEET SINGH
|
February 24, 2022 |
|
STATE OF U.P. Vs. RAM PRATAP SINGH
|
March 21, 2022 |
|
STATE OF U.P. Vs. LAEEK
|
October 19, 2022 |
|
STATE OF U.P. Vs. MAHFOOZ ANSARI
|
September 12, 2022 |
|
STATE OF U.P. Vs. SARVAN
|
September 6, 2022 |
|
STATE OF U.P. Vs. MUKHTAR ANSARI
|
September 23, 2022 |
|
STATE OF U.P. Vs. BHAGIRATH SINGH
|
September 12, 2022 |
|
STATE OF U.P. Vs. RAM AUTAR
|
September 12, 2022 |
|
STATE OF U.P. Vs. BACHCHAN KHAN
|
July 7, 2022 |
|
STATE OF U.P. Vs. TASEEN AZEEM
|
May 30, 2022 |
|
STATE OF U.P. Vs. ADDL. COMMSSIONER JUDICIAL
|
May 30, 2022 |
|
STATE OF U.P. Vs. BAIJ NATH
|
July 7, 2022 |
|
STATE OF U.P. Vs. BUDDHA
|
May 9, 2022 |
|
STATE OF U.P. Vs. RAJ KUMAR SRIVASTAVA
|
May 18, 2022 |
|
STATE OF U.P. Vs. DEEN DAYAL TIWARI
|
May 9, 2022 |
|
STATE OF U.P. Vs. KHANNU
|
April 5, 2022 |
|
STATE OF U.P. Vs. STATE PUBLIC SERVICE TRIBUNAL
|
March 25, 2022 |
|
STATE OF U.P. Vs. ISHWAR CHANDRA
|
July 19, 2022 |
|
STATE OF U.P. Vs. NARENDRA SINGH
|
July 19, 2022 |
|
STATE OF U.P. Vs. RAMESH
|
February 14, 2022 |
|
STATE OF U.P. Vs. DHARMA
|
March 14, 2022 |
|
STATE OF U.P. Vs. POOJA SINGH
|
November 25, 2022 |
|
STATE OF U.P. Vs. CHUNNU
|
January 27, 2022 |
|
STATE OF U.P. Vs. SARFARAJ SIDDIQUEE
|
January 11, 2022 |
|
STATE OF U.P. Vs. LAL PRATAP SINGH
|
July 6, 2022 |
|
STATE OF U.P. Vs. KULDEEP
|
July 6, 2022 |
|
STATE OF U.P. Vs. VASDEV CHAUHAN
|
April 8, 2022 |
|
STATE OF U.P. Vs. SHARAD KUMAR GUPTA
|
May 18, 2022 |
|
STATE OF U.P. Vs. ISHAN INTERNATIONAL EDUCATION SOCIETY
|
February 2, 2022 |
|
STATE OF U.P. Vs. STATE OF UTTAR PRADESH
|
March 9, 2022 |
|
STATE OF U.P. Vs. SANTOSH KUMAR NAT
|
April 28, 2022 |
|
STATE OF U.P. Vs. COURT OF SPL. JUDGE M.P./M.L.A./A.S.J.VIRAEBARELI ANDORS
|
July 12, 2022 |
|
STATE OF U.P. Vs. LAXMI
|
July 13, 2022 |
|
STATE OF U.P. Vs. GURUDEE SINGH
|
April 13, 2022 |
|
STATE OF U.P. Vs. SAMAR NATH YADAV
|
January 20, 2022 |
|
STATE OF U.P. Vs. SHIVCHAND YADAV
|
February 9, 2022 |
|
STATE OF U.P. Vs. ASHA RAM
|
February 25, 2022 |
|
STATE OF U.P. Vs. KRISHNADEO
|
December 23, 2022 |
|
STATE OF U.P. Vs. PREM CHANDRA SONI
|
August 8, 2022 |
|
STATE OF U.P. Vs. HARIKESH MANI TRIPATHI
|
December 20, 2022 |
|
STATE OF U.P. Vs. VIRENDRA
|
November 30, 2022 |
|
STATE OF U.P. Vs. RAM REKHA
|
September 22, 2022 |
|
STATE OF U.P. Vs. MUKHTAR ANSARI
|
September 21, 2022 |
|
STATE OF U.P. Vs. NANHE LAL
|
October 21, 2022 |
|
STATE OF U.P. Vs. GOVIND PASI
|
October 18, 2022 |
|
STATE OF UTTAR PRADESH Vs. ANURAG GUPTA
|
May 5, 2022 |
|
STATE OF UTTAR PRADESH Vs. RAHUL SINGH
|
March 7, 2022 |
|
STATE OF UTTAR PRADESH Vs. SHIV NARAYAN SINGH
|
May 27, 2022 |
|
STATE OF UTTAR PRADESH Vs. SITA RAM
|
May 18, 2022 |
|
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
April 13, 2022 |
|
SUB DIVISIONAL OFFICER ELECTRICITY DISTRIBUTION SUB-DIV.-I Vs. BRIJESH KUMAR GUPTA
|
August 17, 2022 |
|
SUB INSPECTOR SANJAY KUMAR Vs. STATE OF UTTAR PRADESH
|
May 9, 2022 |
|
SUBHASH Vs. STATE OF U.P.
|
November 21, 2022 |
|
SUBHASH CHANDRA Vs. STATE OF U.P.
|
April 28, 2022 |
|
SUBHASH CHANDRA CHATURVEDI Vs. IVTH ADDL.SESSION JUDGE/SPL.JUDGE/E.C. ACT LKO.
|
September 28, 2022 |
|
SUBHAWATI Vs. LALITA
|
November 25, 2022 |
|
SUBHRAMANIYAM Vs. STATE OF U. P.
|
November 2, 2022 |
|
SUBODH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
|
April 4, 2022 |
|
SUBODH TRIPATHI Vs. STATE OF U.P.
|
November 22, 2022 |
|
SUDHAKAR MISHRA Vs. STATE OF U.P
|
February 17, 2022 |
|
SUDHIR MAURYA Vs. STATE OF U.P.
|
December 8, 2022 |
|
SUDHIR SINGH Vs. STATE OF U.P
|
March 5, 2022 |
|
SUDHIR SINGH Vs. UNION OF BHARAT
|
July 19, 2022 |
|
SUGAM Vs. STATE OF U.P.
|
March 2, 2022 |
|
SUHAIB Vs. STATE OF U.P.
|
May 17, 2022 |
|
SUJAY U. DESAI Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
January 28, 2022 |
|
SUJAY UDAY DESAI Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 21, 2022 |
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SUJEET KUMAR VISHWAKARMA Vs. STATE OF U. P.
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August 10, 2022 |
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SUJEET PATEL Vs. STATE OF U.P.
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February 23, 2022 |
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SUJIT Vs. STATE OF U. P.
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September 27, 2022 |
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SUKHBIR SINGH Vs. STATE OF U.P.
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July 22, 2022 |
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SUKHDEV KUMAR CHAUBEY Vs. COMMISSIONER VARANASI MANDAL VARANASI
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July 11, 2022 |
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SUKHENDRA SINGH Vs. BOARD OF REVENUE U.P. LUCKNOW
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March 2, 2022 |
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SULBHA ENTERPRISES Vs. CHAIRMAN, U.P. JAL NIGAM
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June 16, 2022 |
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SULTAN Vs. STATE OF U.P.
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October 21, 2022 |
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SULTAN Vs. STATE OF U. P.
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September 30, 2022 |
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SULTAN ALAM Vs. STATE OF U.P.
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June 6, 2022 |
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SULTAN TANNERIES AND LEATHER PRODUCTS Vs. UNION OF INDIA
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April 7, 2022 |
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SUMAN Vs. STATE OF U.P.
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April 22, 2022 |
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SUMAN SINGH Vs. DISTRICT MAGISTRATE
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October 20, 2022 |
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SUMAN SINGH Vs. MAHAVEER TARACHAND BAFANA
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February 9, 2022 |
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SUMIT AGARWAL Vs. STATE OF U. P.
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November 30, 2022 |
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SUMIT KUMAR Vs. STATE OF U. P.
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January 6, 2022 |
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SUMIT KUMAR VERMA Vs. STATE OF U.P.
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February 15, 2022 |
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SUMITRA DEVI Vs. M/S. S.G. ROCKBUILD PVT. LTD.
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April 12, 2022 |
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SUNEEL KUMAR YADAV Vs. C.B.I./A.C.B., LUCKNOW
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February 15, 2022 |
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SUNEETA BHARTI Vs. STATE OF U.P.
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May 4, 2022 |
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SUNIL Vs. STATE OF U. P.
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July 21, 2022 |
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SUNIL Vs. STATE OF U.P.
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March 15, 2022 |
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SUNIL @ MONI Vs. STATE OF U.P.
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February 23, 2022 |
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SUNIL AGARWAL Vs. STATE OF U.P.
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August 5, 2022 |
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SUNIL ARORA @ TINKU Vs. STATE OF U.P.
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May 18, 2022 |
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SUNIL KUMAR Vs. STATE OF U. P.
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April 27, 2022 |
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SUNIL KUMAR Vs. STATE OF U. P.
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April 21, 2022 |
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SUNIL KUMAR Vs. STATE OF U.P
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August 10, 2022 |
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SUNIL KUMAR CHAUHAN Vs. STATE OF U.P
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August 11, 2022 |
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SUNIL KUMAR SHUKLA Vs. STATE OF U.P.
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May 17, 2022 |
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SUNITA Vs. STATE OF U.P.
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April 4, 2022 |
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SUNITA BANSAL Vs. RANJANA GUPTA
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May 12, 2022 |
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SUNITA DEVI Vs. STATE OF U. P.
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August 2, 2022 |
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SUNITA DEVI Vs. STATE OF U.P.
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July 18, 2022 |
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SUNITA KHERA Vs. JABBAR
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August 2, 2022 |
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SUNNY YADAV Vs. STATE OF U.P.
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April 19, 2022 |
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SUO-MOTO Vs. STATE OF U.P.
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July 26, 2022 |
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SUO-MOTO IN RE: MENACE CREATED BY STRAY DOGS Vs. STATE OF U.P
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April 7, 2022 |
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SUO-MOTO INRE RIGHT TO DECENT AND DIGNIFIED LAST RITES Vs. STATE OF UTTAR PRADESH
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March 29, 2022 |
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SUO-MOTO RE- MENACE CREATED BY STRAY DOGS Vs. STATE OF U.P.
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July 8, 2022 |
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SUO-MOTU-WITH REGARD Vs. STATE OF U.P
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April 27, 2022 |
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SUPER SEAL FLEXIBLE HOSE LIMITED Vs. STATE OF U.P.
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December 5, 2022 |
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SURAJ Vs. STATE OF U.P.
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May 27, 2022 |
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SURAJ Vs. STATE OF U.P.
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December 3, 2022 |
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SURAJ BHAN SINGH Vs. U. P. S. R. T. C.
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February 15, 2022 |
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SURAJ KUMAR Vs. STATE OF U.P.
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January 28, 2022 |
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SURAJ MUKHI Vs. SUNIL GARG
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March 21, 2022 |
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SURAJ PAL Vs. STATE OF UTTAR PRADESH
|
April 21, 2022 |
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SURAJ PRASAD Vs. ADDL. COMMISSIONER (ADMINISTRATION) AYODHYA
|
March 3, 2022 |
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SURAJ SINGH Vs. STATE OF U.P.
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July 5, 2022 |
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SURAJ SINGH Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN
|
February 24, 2022 |
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SURENDRA KOLI Vs. STATE
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February 14, 2022 |
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SURENDRA KOLI Vs. STATE
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March 7, 2022 |
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SURENDRA KUMAR Vs. STATE OF U.P.
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December 22, 2022 |
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SURENDRA KUMAR GUPTA Vs. STATE OF U. P.
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August 18, 2022 |
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SURENDRA KUMAR VERMA Vs. ABDUL MALIK
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August 30, 2022 |
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SURENDRA PAL VISHWAKARMA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4 ,SITAPUR
|
May 25, 2022 |
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SURENDRA PRATAP Vs. STATE OF UTTAR PRADESH
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May 20, 2022 |
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SURENDRA VARENYAM Vs. COMMISSIONER ALIGARH DIVISION
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May 6, 2022 |
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SURESH Vs. STATE OF U.P.
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October 20, 2022 |
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SURESH Vs. STATE OF U. P.
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September 6, 2022 |
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SURESH Vs. STATE OF U. P.
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December 7, 2022 |
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SURESH ALIAS CHAVENEY Vs. STATE OF U.P.
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May 31, 2022 |
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SURESH BABU Vs. STATE OF U.P.
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July 16, 2022 |
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SURESH CHANDRA Vs. STATE OF U.P.
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May 31, 2022 |
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SURESH CHANDRA TEWARI Vs. STATE OF U.P.
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February 21, 2022 |
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SURESH CHANDRA TRIPATHI Vs. STATE OF UTTAR PRADESH
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April 6, 2022 |
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SURESH DEVI Vs. STATE OF U.P.
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March 25, 2022 |
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SURESH KUMAR TIWARI Vs. STATE OF U. P.
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January 17, 2022 |
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SURESH PAL SINGH Vs. STATE OF U.P.
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September 2, 2022 |
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SURESH PRASAD TRIPATHI Vs. JAI RAM SHUKLA
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March 10, 2022 |
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SURESH SINGH YADAV Vs. STATE OF U. P.
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November 14, 2022 |
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SURESH VIYAR Vs. STATE
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August 29, 2022 |
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SURESH YADAV Vs. STATE OF U. P.
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March 31, 2022 |
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SURESH YADAV Vs. STATE OF UTTAR PRADESH
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January 13, 2022 |
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SURESH YADAV Vs. STATE OF U.P.
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April 29, 2022 |
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SURPATTI Vs. STATE OF U.P.
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December 6, 2022 |
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SURSATI Vs. STATE OF U. P.
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September 5, 2022 |
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SURYA LEKHA VERMA Vs. STATE OF U.P.
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September 27, 2022 |
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SURYA UDAIVIR Vs. STATE OF UTTAR PRADESH
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April 21, 2022 |
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SUSHEELA DEVI Vs. STATE OF U. P.
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October 31, 2022 |
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SUSHIL KUMAR Vs. STATE OF U.P.
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April 7, 2022 |
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SUSHIL KUMAR PANDEYSECY. SECONDARY EDUCATION Vs. STATE OF U.P.
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January 13, 2022 |
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SUVANSH PRASAD Vs. STATE OF U. P.
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July 15, 2022 |
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SWAMI CHINMAYANAND SARASWATI Vs. STATE OF U.P.
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September 30, 2022 |
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SWAMI CHINMIYANAND SARASWATI PUPIL Vs. STATE OF U.P.
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December 19, 2022 |
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SYAM BODH Vs. STATE OF U.P.
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July 5, 2022 |
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SYED FAREED HAIDER RIZVI Vs. C. B. I.
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November 29, 2022 |
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SYED ISRAR AHMAD Vs. U . P. , SAHKARI GRAM VIKAS BANK LTD
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January 17, 2022 |
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SYED KALBE SIBTAIN Vs. STATE OF U.P.
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March 22, 2022 |
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SYSTEMATIC INDIA Vs. COMMISIONER COMMERCIAL TAX LKO.
|
January 5, 2022 |
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TAHAR SINGH Vs. STATE
|
November 23, 2022 |
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TAHSEEN Vs. STATE OF U.P.
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June 21, 2022 |
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TANISHK SRIVASTAVA, LUCKNOW Vs. STATE OF U.P.
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June 8, 2022 |
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TARA PRASAD SONKAR Vs. BINOD DEVI
|
May 7, 2022 |
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TARUN AGGARWAL Vs. UNION OF INDIA
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May 25, 2022 |
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TARUN PANDIT Vs. STATE OF U.P
|
January 6, 2022 |
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TASLIMA Vs. STATE OF U.P.
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February 22, 2022 |
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TATA A. I. G. GENERAL INSURANCE CO. LTD. Vs. AMAR KAUR
|
November 4, 2022 |
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TAYYAB Vs. STATE OF U. P.
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November 22, 2022 |
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TEFA RAM Vs. STATE OF U.P.
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February 8, 2022 |
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TILAK CHANDRA BAUDH Vs. STATE OF U.P.
|
February 7, 2022 |
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TIRUPATI STATIONARY PVT. LTD Vs. STATE OF U.P
|
March 31, 2022 |
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TITU Vs. STATE OF UTTAR PRADESH
|
March 10, 2022 |
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TIWARI MANISH Vs. STATE OF U. P.
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March 8, 2022 |
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TOOFANI Vs. STATE OF U.P.
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February 4, 2022 |
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TORRENT POWER LIMITED Vs. DAKSHINANCHAL VIDYUT VITARAN NIGAM LIMITED
|
December 22, 2022 |
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TRADING ENGINEERS INTERNATIONAL LTD. Vs. U.P. POWER TRANSMISSION CORP. LTD.
|
August 24, 2022 |
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TRIBHUVAN NATH Vs. LALTA DEVI
|
September 14, 2022 |
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TRIYUGI NATH TIWARI Vs. STATE OF U.P.
|
July 21, 2022 |
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TULSARANI Vs. UNION OF INDIA
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September 26, 2022 |
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U. O. I Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
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December 8, 2022 |
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U. P. S. R. T. C. Vs. NIRMALA KANAUJIA
|
November 17, 2022 |
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U. P. S. R. T. C. Vs. LABOUR COURT
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September 22, 2022 |
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U. P. STATE ROAD TRANSPORT Vs. MEGHKAUR
|
November 15, 2022 |
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U. P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
November 14, 2022 |
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U.O.I. THROUGH INTELLIGENCE OFFICER N.C.B. LUCKNOW Vs. UNION OF INDIA
|
January 13, 2022 |
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U.P. AWAS EVAM VIKAS PARISHAD,LUCKNOW Vs. NISHTA BHATNAGAR
|
July 5, 2022 |
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U.P. COOPERATIVE FEDERATION LTD. Vs. EMOPLOYEES STATE INSURANCE CORPORATION
|
April 20, 2022 |
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U.P. EXPRESSWAYS INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SAHAKAR GLOBAL LTD.
|
December 2, 2022 |
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U.P. HANDICRAFTS DEVELOPMENT AND MARKETING CORPORATION LTD Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
January 25, 2022 |
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U.P. POWER CORPORATION LTD Vs. GUR PRASAD YADAV
|
February 2, 2022 |
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U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD Vs. STATE OF U.P.
|
March 8, 2022 |
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U.P.AVAS EVAM VIKAS PARISHAD Vs. MOHD.YAQOOB
|
June 3, 2022 |
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U.P.RAJYA VIDYUT UTPADAN NIGAM LTD. LKO.THROU ITS DY.G.M. Vs. DANGAR
|
September 28, 2022 |
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U.P.S.E.B. HATHRAS Vs. HINDUSTAN METAL WORKS HATHRAS
|
February 11, 2022 |
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UDAY SINGH Vs. STATE OF U.P.
|
June 27, 2022 |
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UDAYRAJ Vs. STATE OF U.P.
|
May 13, 2022 |
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UMA SHANKER MISHRA Vs. STATE OF U.P.
|
November 24, 2022 |
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UMA SHEKHAR PATHAK Vs. STATE OF U.P.
|
April 5, 2022 |
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UMASHANKER RAI Vs. DIGVIJAY VISHWAKARMA
|
October 20, 2022 |
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UMESH Vs. STATE OF U.P.
|
November 10, 2022 |
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UMESH DIXIT Vs. STATE OF U.P.
|
May 25, 2022 |
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UMESH KUMAR YADAV Vs. STATE OF U.P.
|
April 13, 2022 |
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UMESH MAHTO Vs. STATE OF U.P.
|
September 19, 2022 |
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UMESH MAHTO Vs. STATE OF U. P.
|
September 20, 2022 |
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UMESH PAL Vs. UTTAM GHOSH
|
July 21, 2022 |
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UMESH PRATAP SINGH Vs. STATE OF U. P.
|
September 9, 2022 |
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UMESH YADAV Vs. STATE OF U.P.
|
May 5, 2022 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 5, 2022 |
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UNION OF INDIA Vs. BHARAT CONSTRUCTION
|
November 9, 2022 |
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UNION OF INDIA Vs. ALKA TYAGI
|
April 18, 2022 |
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UNION OF INDIA Vs. P. N. MISRA
|
August 25, 2022 |
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UNION OF INDIA Vs. SUBACHAN RAM
|
November 10, 2022 |
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UNITED INDIA INSURANCE CO Vs. HARI SHANKER
|
May 25, 2022 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SANJAY DIXIT
|
March 3, 2022 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SHASHI PRABHA
|
January 28, 2022 |
|
UNITED INDIA INSURANCE COMPANY Vs. MAMTA RANI
|
July 19, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. RADHESHAYAM
|
May 31, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAI LAKSHMI SINGH
|
April 8, 2022 |
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UP JUDICIAL SERVICES ASSOCIATION Vs. STATE OF UP
|
June 10, 2022 |
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UP PIPE FITTING SUPPLIER Vs. GOODS AND SERVICES TAX
|
April 26, 2022 |
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UPASANA Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 11, 2022 |
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UPDESH KUMAR Vs. STATE OF U.P
|
July 20, 2022 |
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UPENDRA Vs. STATE OF U.P.
|
March 16, 2022 |
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UPHILL FARMS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 25, 2022 |
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UPPER DOAB SUGAR MILLS Vs. STATE OF U.P.
|
July 4, 2022 |
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UREHA Vs. BHAROSE
|
August 31, 2022 |
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URMILA DEVI Vs. RAJENDRA PAL TAYAL
|
November 15, 2022 |
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URMILA DEVI VARSHNEY Vs. GARIMA VARSHNEY
|
September 17, 2022 |
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USHA KIRAN RAI Vs. UMESH CHANDRA RAI DECEASED
|
November 3, 2022 |
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USHA RANI VERMA Vs. SANTOSH KUMAR PANDEY
|
January 31, 2022 |
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UTKARSH AWASTHI Vs. STATE OF U. P.
|
August 23, 2022 |
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UTKARSH MISHRA Vs. STATE OF UTTAR PRADESH
|
January 25, 2022 |
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UTKARSH PATEL Vs. STATE OF U.P.
|
January 3, 2022 |
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UTTAR PRADESH RAJYA SADAK PARIVAHAN NIGAM Vs. ANAMIKA DEO
|
February 14, 2022 |
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VAIBHAV PANDEY Vs. STATE OF U.P.
|
December 27, 2022 |
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VAIBHAV SINGH Vs. DIVYASHIKA SINGH
|
August 3, 2022 |
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VAIBHAVI DHASMANA, DR. Vs. STATE OF U.P.
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September 13, 2022 |
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VAISHALI DWIVEDI Vs. STATE OF U.P.
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September 27, 2022 |
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VANSHRAJ SHARMA Vs. STATE OF U.P.
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September 20, 2022 |
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VARTIKA SINGH Vs. STATE OF U.P.
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July 25, 2022 |
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VARUN Vs. STATE OF U. P.
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October 19, 2022 |
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VARUN GUPTA Vs. UNION OF INDIA
|
August 29, 2022 |
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VASIM Vs. STATE OF U.P.
|
December 20, 2022 |
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VED PRAKASH Vs. STATE OF U. P.
|
August 1, 2022 |
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VED PRAKASH CHAUHAN Vs. STATE OF UTTAR PRADESH
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May 4, 2022 |
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VIBHA YADAV Vs. STATE OF U. P.
|
September 1, 2022 |
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VIBHAGUDDI Vs. BOARD OF REVENUE
|
December 22, 2022 |
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VIBHU MISHRA Vs. STATE OF U.P
|
May 9, 2022 |
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VICE CHAIRMAN ABSS INSTITUTE OF TECHNOLOGY Vs. STATE OF U.P.
|
July 12, 2022 |
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VICE CHANCELLOR CHANDRA SHEKHAR AZAD AGRICULTURAL AND TECHNICAL UNIVERSITY Vs. LALLU SINGH
|
December 1, 2022 |
|
VIDYA DEVI Vs. STATE OF U.P.
|
November 24, 2022 |
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VIDYA DEVI Vs. STATE OF U.P.
|
February 15, 2022 |
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VIDYAWATI Vs. BOARD OF REVENUE U. P. AT ALLAHABAD
|
September 15, 2022 |
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VIDYAWATI Vs. INDIA ASSURANCE CO. LTD.
|
December 8, 2022 |
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VIJAI Vs. STATE OF U.P
|
August 11, 2022 |
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VIJAY DEMBLA Vs. SANJAY DEMBLA
|
May 9, 2022 |
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VIJAY GUPTA Vs. STATE OF U. P.
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December 5, 2022 |
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VIJAY GUPTA Vs. STATE OF U.P.
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April 6, 2022 |
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VIJAY KUMAR Vs. STATE OF U.P.
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April 5, 2022 |
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VIJAY KUMAR BANKA Vs. STATE OF U.P.
|
October 19, 2022 |
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VIJAY KUMAR CHAUBEY Vs. RAJENDRA AGARWAL
|
December 6, 2022 |
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VIJAY KUMAR SINGH Vs. STATE OF U.P.
|
May 25, 2022 |
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VIJAY MISHRA Vs. STATE OF U.P.
|
June 3, 2022 |
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VIJAY SHUKLA Vs. STATE OF U.P.
|
September 26, 2022 |
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VIKAS ASTHANA Vs. STATE OF U.P.
|
May 31, 2022 |
|
VIKAS GUPTA Vs. UNION OF INDIA
|
September 8, 2022 |
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VIKASH Vs. STATE OF U.P.
|
March 23, 2022 |
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VIKASH YADAV Vs. STATE OF U. P.
|
March 30, 2022 |
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VIKRAM PRASAD Vs. STATE OF U. P.
|
July 27, 2022 |
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VIMAL DUBEY Vs. STATE OF U.P.
|
January 27, 2022 |
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VIMAL KUMAR MISHRA Vs. STATE OF U.P.
|
May 31, 2022 |
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VIMAL KUMAR MISHRA Vs. STATE OF U.P.
|
November 10, 2022 |
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VIMAL KUMAR PANDEY Vs. STATE OF U.P.
|
May 30, 2022 |
|
VIMLA DEVI Vs. UNITED INDIA INSURANCE CO. LTD
|
February 25, 2022 |
|
VIMLA DEVI Vs. STATE OF U. P.
|
September 15, 2022 |
|
VINAY Vs. STATE OF U.P.
|
August 22, 2022 |
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VINAY KUMAR Vs. STATE OF U.P.
|
January 27, 2022 |
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VINAY KUMAR Vs. STATE OF U. P.
|
January 25, 2022 |
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VINAY KUMAR SETH Vs. SMT. MURAHI DEVI
|
November 17, 2022 |
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VINAY KUMAR SETH Vs. STATE OF U.P.
|
November 1, 2022 |
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VINAY KUMAR SHARMA Vs. STATE OF U. P.
|
July 22, 2022 |
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VINAY KUMAR YADAV Vs. UNION OF INDIA
|
December 19, 2022 |
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VINAY PATHAK Vs. STATE OF U. P.
|
November 15, 2022 |
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VINAYAK TRIPATHI Vs. STATE OF U. P.
|
September 30, 2022 |
|
VINDHYACHAL Vs. KALIKA
|
August 22, 2022 |
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VINITA KESARWANI Vs. ORIENTAL INSURANCE CO. LTD.
|
April 1, 2022 |
|
VINOD Vs. STATE OF U. P.
|
July 7, 2022 |
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VINOD Vs. STATE OF U. P.
|
July 13, 2022 |
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VINOD Vs. STATE OF U.P.
|
July 8, 2022 |
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VINOD KUMAR Vs. STATE OF U.P.
|
April 12, 2022 |
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VINOD KUMAR Vs. STATE OF U. P.
|
September 19, 2022 |
|
VINOD KUMAR MISHRA Vs. NATIONAL INSURANCE COMPANY LTD
|
March 9, 2022 |
|
VINODNI Vs. VIJAY KUMAR CHOPRA
|
May 31, 2022 |
|
VIPIN Vs. STATE OF U.P.
|
July 7, 2022 |
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VIPIN KUMAR Vs. STATE OF U. P.
|
March 11, 2022 |
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VIPIN KUMAR Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
February 22, 2022 |
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VIPIN KUMAR Vs. STATE OF UTTAR PRADESH
|
February 25, 2022 |
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VIPNI TIWARI Vs. STATE OF UTTAR PRADESH
|
April 28, 2022 |
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VIRENDRA Vs. STATE OF U. P.
|
December 8, 2022 |
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VIRENDRA Vs. STATE OF U.P.
|
May 23, 2022 |
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VIRENDRA BAGHEL Vs. STATE OF U.P.
|
July 8, 2022 |
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VIRENDRA KUMAR Vs. STATE OF U.P.
|
May 30, 2022 |
|
VIRENDRA KUMAR MALIK (GOYALA) Vs. BRIGADIER SUBHASH CHNADA JAUHAR
|
September 16, 2022 |
|
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
October 21, 2022 |
|
VIRENDRA PRATAP SINGH Vs. U. P. STATE BRIDGE CORP. LTD.
|
April 27, 2022 |
|
VIRENDRA SINGH Vs. ADDL. CITY MAGISTRATE-II/PRESCRIBED AUTHORITY
|
May 31, 2022 |
|
VIRENDRA SINGH Vs. STATE OF U.P.
|
February 8, 2022 |
|
VIRENDRA SINGH Vs. STATE OF U.P.
|
February 7, 2022 |
|
VIRENDRA SINGH Vs. STATE OF U.P
|
February 4, 2022 |
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VIRENDRA SINGH Vs. STATE OF U.P.
|
January 12, 2022 |
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VISHAISHER Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI
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April 28, 2022 |
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VISHAL SINGH Vs. STATE OF U. P.
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July 15, 2022 |
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VISHNU Vs. STATE OF U.P.
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March 29, 2022 |
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VISHRAM SHUKLA Vs. RAJDEI
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February 4, 2022 |
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VISHWA NATH PRASAD Vs. STATE OF U.P.
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February 24, 2022 |
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VISION INDIA WELFARE TRUST Vs. UNION OF INDIA
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November 18, 2022 |
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VIVEK MATHURA Vs. STATE OF U.P.
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April 13, 2022 |
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VIVEK RAJ SINGH Vs. CIVIL JUDGE JUNIOR DIVISION TILHAR SHAHJAHANPUR
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April 21, 2022 |
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VIVEK VERMA Vs. UNION OF INDIA
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April 27, 2022 |
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VIVEK YADAV ALIAS SURYA PRAKASH YADAV Vs. STATE OF U.P
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June 9, 2022 |
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VIVEKANAND DOBRIYAL Vs. STATE OF U.P.
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June 23, 2022 |
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VRIENDRA DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
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March 3, 2022 |
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WAJID ADVOCATE ALIAS WAJID KHAN Vs. STATE OF U.P.
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July 20, 2022 |
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WALI HASSAN Vs. STATE OF U.P.
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June 7, 2022 |
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WASIF Vs. STATE OF U. P.
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April 13, 2022 |
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WOOD PRODUCTS LUCKNOW Vs. STATE OF U.P.
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August 5, 2022 |
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X (MINOR) Vs. STATE OF U.P.
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March 21, 2022 |
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X(MINOR) Vs. STATE OF U.P.
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July 22, 2022 |
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X(MINOR) Vs. STATE OF U.P.
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October 21, 2022 |
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XX (MINOR) Vs. STATE OF U. P.
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November 24, 2022 |
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XXX (MINOR) Vs. STATE OF U.P.
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November 2, 2022 |
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YAMUNA SINGH Vs. STATE OF U P
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August 31, 2022 |
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YASHODA DEVI Vs. STATE OF U.P.
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February 25, 2022 |
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YASHPAL Vs. STATE OF U.P.
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March 3, 2022 |
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YOGEESH PANDEY Vs. STATE OF U. P.
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August 23, 2022 |
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YOGENDRA KUMAR MISHRA Vs. STATE OF U.P.
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April 6, 2022 |
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YOGENDRA NATH PANDEY Vs. C. B. I. ANTI CORRUPTION BRANCH LUCKNOW
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March 2, 2022 |
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YOGENDRA PRASAD Vs. STATE OF U. P.
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November 30, 2022 |
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YOGENDRA SINGH YADAV Vs. STATE OF U. P.
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October 20, 2022 |
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YOGESH KESARWANI Vs. DEVI SHANKAR SHUKLA
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February 17, 2022 |
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YOGESH KUMAR TIWARI Vs. STATE OF U.P.
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July 18, 2022 |
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YUNUS Vs. STATE OF U.P.
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May 5, 2022 |
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YUNUS Vs. STATE OF U. P.
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December 12, 2022 |
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ZAHEER Vs. STATE OF U.P.
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August 3, 2022 |
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ZAHID ANSARI Vs. STATE OF U. P.
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May 9, 2022 |
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ZAHID KHATOON Vs. NURUL HAQUE KHAN
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December 20, 2022 |
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ZAKI UR RAHMAN SIDDIQUI Vs. STATE OF U. P.
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September 30, 2022 |
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ZAPDOR-UBC-ABNJV DELHI Vs. U.O.I.
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September 1, 2022 |
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ZASHA ELECTROWASTE RECYCLING PRIVATE LIMITED Vs. UNION OF INDIA
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May 25, 2022 |
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ZEBA RIZWAN Vs. STATE OF U.P.
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May 23, 2022 |
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ZILA PANCHAYAT AURRAIYA Vs. KRISHNA LAL DIXIT
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August 29, 2022 |
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ZIQITZA HEALTH CARE LTD. Vs. STATE OF U.P.
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December 20, 2022 |
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ZUHAIR BIN SAGHIR Vs. STATE OF U.P.
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May 18, 2022 |
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ZUHAIR BIN SAGHIR Vs. STATE OF U.P.
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November 23, 2022 |