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JANTA INTER COLLEGE JAITPUR KALAN DISTRICT AGRA Vs. STATE OF U.P.
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December 2, 2021 |
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A.G.M. UTTARAKHAND STATE ROAD TRANSPORT CORP. KOTDWAR Vs. RAM SUMER SINGH
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September 30, 2021 |
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AADIL Vs. STATE OF U.P.
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August 31, 2021 |
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AAKASH VERMA Vs. STATE OF U.P.
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March 26, 2021 |
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AAMIL Vs. STATE OF U. P.
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August 10, 2021 |
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AARTI Vs. STATE OF U.P.
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March 19, 2021 |
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AARTI Vs. STATE OF U.P.
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June 4, 2021 |
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AAS MOHAMMAD Vs. STATE OF U.P.
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January 18, 2021 |
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AASHISH KUMAR Vs. STATE OF U. P.
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February 2, 2021 |
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AASHU SHARMA Vs. STATE OF U. P.
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February 18, 2021 |
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AB (2021) Vs. STATE OF U.P.
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September 1, 2021 |
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ABBAS Vs. PETAMBER
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March 15, 2021 |
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ABDUL JALIL Vs. STATE OF U.P.
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February 1, 2021 |
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ABDUL MUJEEB Vs. T.P.SOMASEKHARAN NAIR
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November 23, 2021 |
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ABDUL RAUF Vs. U.P. COOPERATIVE FEDERATION LTD. THRU MANAGING DIRECTOR
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October 7, 2021 |
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ABDUL WAHAB Vs. STATE OF U.P.
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July 6, 2021 |
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ABDUL WAHID Vs. STATE OF U.P.
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October 29, 2021 |
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ABHAI RANJAN Vs. STATE OF U. P.
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December 10, 2021 |
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ABHAY VERMA Vs. STATE OF U.P.
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July 12, 2021 |
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ABHAYRAJ GUPTA Vs. SUPERINTENDENT, CENTRAL JAIL, BAREILLY
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December 23, 2021 |
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ABHISHEK SRIVASTAVA Vs. STATE OF UP
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August 25, 2021 |
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ABHISHEK SRIVASTAVA Vs. UNION OF INDIA
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November 16, 2021 |
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ABHISHEK TIWARI Vs. STATE OF U. P.
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August 4, 2021 |
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ABRAR Vs. STATE OF U.P.
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October 23, 2021 |
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ABUBAKAR Vs. MOMIN GIRLS HIGH SCHOOL
|
October 6, 2021 |
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ADARSH GAS SERVICE BASTI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 21, 2021 |
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ADESH BHATI @ AJEET BHATI Vs. STATE OF U.P.
|
July 20, 2021 |
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ADESH TYAGI Vs. STATE OF U. P.
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August 4, 2021 |
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ADHOC C/M SRI KASHI ANNAPURNA Vs. STATE OF U.P.
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December 22, 2021 |
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ADHOC C/M SRI KASHI ANNAPURNA Vs. STATE OF U.P.
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December 24, 2021 |
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ADIL Vs. STATE OF U. P.
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January 22, 2021 |
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ADITYENDRA SHARMA Vs. STATE OF U. P.
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November 23, 2021 |
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ADVIKA TANDON Vs. STATE OF U. P.
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July 30, 2021 |
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AFSAR MASTER Vs. STATE OF U.P
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May 18, 2021 |
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AFTAB Vs. STATE
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November 16, 2021 |
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AFTAB Vs. STATE OF U.P.
|
November 15, 2021 |
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AFTAB ALAM ALIAS NOOR ALAM ALIAS HITLER Vs. UNION OF INDIA
|
January 4, 2021 |
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AGTEC INDUSTRIES PRIVATE LIMITED Vs. NIKON SYSTEMS PRIVATE LIMITED
|
September 16, 2021 |
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AHMAD MUJTABA FARAZ Vs. ALIGARH MUSLIM UNIVERSITY
|
January 11, 2021 |
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AIDAL SINGH Vs. STATE
|
September 9, 2021 |
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AIR FORCE NAVAL HOUSING BOARD AIR FORCE STATION Vs. U. P. REAL ESTATE REGULATORY AUTHORITY
|
March 16, 2021 |
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AJAI ALIAS NEHNE Vs. STATE OF U. P.
|
January 8, 2021 |
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AJAI RISAL SINGH Vs. STATE OF U. P.
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March 4, 2021 |
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AJAY KUMAR Vs. STATE OF U. P.
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March 15, 2021 |
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AJAY KUMAR Vs. STATE OF U. P.
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July 2, 2021 |
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AJAY KUMAR Vs. STATE OF U.P.
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June 16, 2021 |
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AJAY KUMAR PANDEY Vs. STATE OF U.P.
|
January 27, 2021 |
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AJAY KUMAR YADAV Vs. STATE OF U.P.
|
September 8, 2021 |
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AJAY KUMARI Vs. REGIONAL MANAGER OF NATIONAL INSURANCE CO. LTD
|
August 10, 2021 |
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AJAY PAL Vs. STATE OF U.P.
|
April 30, 2021 |
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AJAY PAL SINGH Vs. STATE OF U.P.
|
January 27, 2021 |
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AJAY PRAKASH MISHRA Vs. STATE OF U.P.
|
June 21, 2021 |
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AJAY SINGH Vs. STATE OF U.P.
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November 26, 2021 |
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AJEET CHAUDHARY Vs. STATE OF U.P. AND ORS.
|
January 11, 2021 |
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AJEET KUMAR URF ADESH BHATI Vs. STATE OF U.P.
|
March 4, 2021 |
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AJEET SINGH Vs. STATE OF U.P.
|
November 26, 2021 |
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AJEET VERMA Vs. STATE OF U.P.
|
July 15, 2021 |
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AJMER Vs. STATE OF.U.P.
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February 2, 2021 |
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AKASH Vs. STATE OF U.P.
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August 10, 2021 |
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AKASH Vs. STATE OF U.P.
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January 11, 2021 |
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AKASH JAN KALYAN SAMITI Vs. STATE OF U. P.
|
June 23, 2021 |
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AKEELA Vs. STATE OF U. P.
|
February 8, 2021 |
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AKHALESH PAL Vs. STATE OF U.P.
|
October 1, 2021 |
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AKHIL KUMAR Vs. STATE OF U.P.
|
January 4, 2021 |
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AKHIL KUMAR AGARWAL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
July 28, 2021 |
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AKHILESH GAUTAM Vs. STATE OF U.P.
|
August 6, 2021 |
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AKHILESH GUPTA Vs. STATE OF U.P.
|
January 19, 2021 |
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AKHILESH KUMAR Vs. STATE OF U. P.
|
March 26, 2021 |
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AKHILESH KUMAR JAISWAL Vs. KARUNESH JAISWAL
|
September 17, 2021 |
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AKHILESH PRATAP Vs. REGISTRAR GENERAL HIGH COURT
|
December 6, 2021 |
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AKHLAQ KHAN Vs. STATE OF U. P.
|
February 2, 2021 |
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AKHLESH KUMAR VAIDHYA Vs. STATE OF U.P.
|
February 26, 2021 |
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AKHTAR HUSAIN Vs. ZULFIQAR HUSAIN
|
March 5, 2021 |
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AKRAM Vs. STATE OF U.P.
|
July 2, 2021 |
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AKSEER Vs. STATE OF U.P.
|
December 21, 2021 |
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ALAKHRAM Vs. STATE OF U.P.
|
January 8, 2021 |
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ALI AHMAD Vs. 1ST ADDITIONAL DISTRICT JUDGE, JAUNPUR
|
September 14, 2021 |
|
ALI MOHAMMAD Vs. STATE OF U.P.
|
March 18, 2021 |
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ALL U P STAMP VENDORS ASSOCIATION Vs. UNION OF INDIA
|
February 10, 2021 |
|
ALL U. P. STAMP VENDORS ASSOCIATION Vs. UNION OF INDIA
|
April 8, 2021 |
|
ALOK GUPTA Vs. STATE OF U. P.
|
February 23, 2021 |
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ALOK KUMAR BAJPAI Vs. STATE OF U.P.
|
December 23, 2021 |
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ALOK UPADHYAY Vs. STATE OF U. P.
|
July 22, 2021 |
|
AMAN KASHYAP Vs. STATE OF U. P.
|
July 5, 2021 |
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AMAR DAYAL SAHU Vs. STATE OF U.P.
|
November 12, 2021 |
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AMAR SINGH Vs. STATE OF U.P.
|
March 26, 2021 |
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AMAR SINGH Vs. RANPAL SINGH
|
September 3, 2021 |
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AMARJEET Vs. STATE OF U. P.
|
February 10, 2021 |
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AMARJIT SAMUEL DATT Vs. U.O.I.
|
February 8, 2021 |
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AMBIKA PRASAD Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 30, 2021 |
|
AMBRISH SRIVASTAVA Vs. STATE OF U. P.
|
June 7, 2021 |
|
AMIR Vs. STATE OF U. P.
|
June 9, 2021 |
|
AMIR Vs. STATE OF U.P.
|
July 8, 2021 |
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AMIT Vs. STATE OF U.P.
|
July 6, 2021 |
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AMIT Vs. STATE OF U. P.
|
June 29, 2021 |
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AMIT Vs. STATE OF U. P.
|
January 5, 2021 |
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AMIT GUPTA Vs. GULAB CHANDRA KANODIA
|
November 27, 2021 |
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AMIT KUMAR Vs. STATE OF U.P.
|
October 6, 2021 |
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AMIT KUMAR CHABRA Vs. STATE OF U.P.
|
April 8, 2021 |
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AMIT KUMAR KATARIA Vs. STATE OF U. P.
|
February 22, 2021 |
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AMIT KUMAR SINGH Vs. PUSHPA DEVI
|
September 30, 2021 |
|
AMIT KUMAR SINGH Vs. STATE OF U.P.
|
July 29, 2021 |
|
AMIT PAL Vs. STATE OF U.P.
|
August 2, 2021 |
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AMIT YADAV ALIAS LALLU YADAV Vs. STATE OF U.P.
|
July 2, 2021 |
|
ANAAR DEI Vs. ADDL.COMMISSIONER,CONSOLIDATION,U.P. LUCKNOW
|
September 24, 2021 |
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ANAND BIHARI Vs. STATE OF U. P.
|
November 9, 2021 |
|
ANAND PRATAP SINGH @ RAHUL SINGH Vs. STATE OF U.P.
|
July 20, 2021 |
|
ANAND SINGH Vs. STATE OF U. P.
|
January 18, 2021 |
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ANAND SINGH Vs. STATE OF U.P.
|
March 10, 2021 |
|
ANANDESHWAR TRADERS Vs. STATE OF U. P.
|
January 18, 2021 |
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ANEETA Vs. STATE OF U.P.
|
July 29, 2021 |
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ANGAD SINGH Vs. D. D. C. LAKHIMPUR KHERI
|
February 9, 2021 |
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ANGAD YADAV Vs. STATE OF U. P.
|
March 16, 2021 |
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ANIL JAISWAL Vs. KHALIDA FAZLI
|
June 3, 2021 |
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ANIL KAPARWAN Vs. STATE OF U. P.
|
November 24, 2021 |
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ANIL KUMAR Vs. MOHAMMAD AARIF
|
December 23, 2021 |
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ANIL KUMAR Vs. STATE OF U.P.
|
November 25, 2021 |
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ANIL KUMAR Vs. STATE OF U.P.
|
January 4, 2021 |
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ANIL KUMAR Vs. STATE OF U.P.
|
March 15, 2021 |
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ANIL KUMAR Vs. STATE OF U.P
|
September 1, 2021 |
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ANIL KUMAR BIND Vs. STATE OF U.P.
|
November 24, 2021 |
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ANIL KUMAR GOEL Vs. STATE OF U P
|
June 7, 2021 |
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ANIL KUMAR PURI Vs. DIST CO-OPERATIVE BANK LTD
|
December 24, 2021 |
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ANIL KUMAR SINGH Vs. STATE OF U.P
|
June 25, 2021 |
|
ANIL SAHA Vs. STATE OF U.P.
|
October 28, 2021 |
|
ANIL SINGH Vs. UNION OF INDIA
|
January 11, 2021 |
|
ANIRUDDH SINGH Vs. STATE OF U.P.
|
December 3, 2021 |
|
ANISH Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 11, 2021 |
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ANITA Vs. ANUJ GUPTA
|
July 14, 2021 |
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ANITA CHAUDHARY Vs. STATE OF U. P.
|
January 22, 2021 |
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ANITA DEVI PAL Vs. STATE OF U. P.
|
July 26, 2021 |
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ANITA SHARMA Vs. STATE OF U. P.
|
August 12, 2021 |
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ANITA SINHA Vs. PRAKASH DIXIT
|
September 15, 2021 |
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ANJANA AGRAWAL Vs. STATE OF U.P.
|
September 16, 2021 |
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ANKIT KUMAR Vs. STATE OF U.P.
|
August 3, 2021 |
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ANKUR AGARWAL Vs. STATE OF U. P.
|
June 30, 2021 |
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ANKUR GUPTA Vs. STATE OF U. P.
|
March 3, 2021 |
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ANMOL SINGH Vs. STATE OF U.P.
|
January 7, 2021 |
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ANOOP KUMAR BHATTACHARYA Vs. NATIONAL INSURANCE CO. LIMITED
|
December 14, 2021 |
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ANOOP KUMAR SRIVASTAVA Vs. STATE OF U.P
|
October 1, 2021 |
|
ANOOP SINGH Vs. STATE OF U.P.
|
November 22, 2021 |
|
ANSHAD BADARUDHEEN Vs. UNION OF INDIA
|
July 27, 2021 |
|
ANSHU AGRAWAL Vs. STATE OF U.P.
|
October 27, 2021 |
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ANSHU JAIN Vs. SURESH PRAKASH GARG
|
March 10, 2021 |
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ANSHUMAN DUBEY Vs. STATE OF U. P.
|
August 4, 2021 |
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ANUJ KUMAR Vs. KSHAMA
|
September 24, 2021 |
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ANUJ KUMAR Vs. STATE OF U.P.
|
April 30, 2021 |
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ANUJ KUMAR VARMA ALIAS ANUJ RASTOGI Vs. STATE OF U. P.
|
July 1, 2021 |
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ANUPAM VERMA Vs. STATE OF U.P.
|
August 16, 2021 |
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ANURAG Vs. STATE OF U.P.
|
September 22, 2021 |
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ANURAGH SINGH Vs. STATE OF U P
|
May 21, 2021 |
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APARNA PUROHIT Vs. STATE OF U. P.
|
February 25, 2021 |
|
APOORVA SRIVASTAVA Vs. STATE OF U.P.
|
November 22, 2021 |
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ARCHANA Vs. STATE OF U. P.
|
January 5, 2021 |
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ARCHANA KANAUJIA Vs. POOJA EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST
|
September 20, 2021 |
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ARCHANA KANAUJIA Vs. POOJA EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST
|
September 30, 2021 |
|
ARJUN Vs. STATE OF U. P.
|
August 12, 2021 |
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ARMAN KHAN Vs. STATE OF U.P.
|
November 10, 2021 |
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ARSAD Vs. STATE OF U. P.
|
October 23, 2021 |
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ARSHAD Vs. STATE OF U. P.
|
April 6, 2021 |
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ARTI Vs. STATE OF U.P.
|
November 15, 2021 |
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ARTI DIXIT Vs. SUSHIL KUMAR MISHRA
|
August 19, 2021 |
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ARUN KUMAR Vs. STATE OF U. P.
|
July 23, 2021 |
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ARUN KUMAR GUPTA Vs. STATE OF U.P.
|
February 25, 2021 |
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ARUN KUMAR GUPTA Vs. STATE OF U. P.
|
February 23, 2021 |
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ARUN PAL. Vs. UNION OF INDIA
|
July 5, 2021 |
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ARVIND Vs. STATE OF U.P.
|
January 18, 2021 |
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ARVIND KUMAR PANDEY Vs. STATE OF U.P.
|
July 8, 2021 |
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ARVIND KUMAR SINGH Vs. STATE OF U. P.
|
January 8, 2021 |
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ARVIND SEN Vs. STATE OF U.P.
|
January 25, 2021 |
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ASGAR Vs. STATE OF U. P.
|
August 6, 2021 |
|
ASGAR ALI ANSARI Vs. STATE OF U.P., DIRECTOR PROSECUTION
|
November 25, 2021 |
|
ASHA JUNEJA Vs. DELHI TRANSPORT CORP
|
August 12, 2021 |
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ASHIQ ALI Vs. STATE OF U. P.
|
February 10, 2021 |
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ASHISH KUMAR Vs. STATE OF U.P.
|
January 13, 2021 |
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ASHISH KUMAR Vs. STATE OF U. P.
|
December 21, 2021 |
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ASHISH KUMAR PALIWAL Vs. STATE OF U.P.
|
July 1, 2021 |
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ASHISH TYAGI Vs. STATE OF U P
|
January 8, 2021 |
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ASHOK GUPTA Vs. STATE OF U. P.
|
July 15, 2021 |
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ASHOK KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 9, 2021 |
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ASHOK KUMAR Vs. STATE OF U.P.
|
September 22, 2021 |
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ASHOK KUMAR AGARWAL Vs. UNION OF INDIA
|
September 30, 2021 |
|
ASHOK KUMAR AGARWAL Vs. DESHBANDHU GUPTA
|
September 21, 2021 |
|
ASHOK KUMAR AGARWAL Vs. STATE OF U.P.
|
February 23, 2021 |
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ASHOK KUMAR AWASTHI Vs. MORAR BHAI THAKKAR
|
November 26, 2021 |
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ASHOK KUMAR PRAJAPATI Vs. STATE OF U.P.
|
July 30, 2021 |
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ASHOK KUMAR SINGH Vs. STATE OF U.P
|
January 6, 2021 |
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ASHOK KUMAR SINGH Vs. PRESIDING OFFICER
|
July 28, 2021 |
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ASHOK KUMAR SINGH Vs. STATE OF U. P.
|
July 19, 2021 |
|
ASHOK KUMAR SINGH Vs. U. P. STATE FOOD AND ESSENTIAL COMMODITIES CORP.
|
August 18, 2021 |
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ASHOK NIGAM Vs. STATE OF U. P.
|
December 14, 2021 |
|
ASHOK RAM DULAR VISHWAKARMA @ ASHOK KUMAR VISHWAKARMA Vs. STATE OF U.P.
|
January 21, 2021 |
|
ASHOK VERMA Vs. STATE OF U P
|
October 25, 2021 |
|
ASHOK VIDYARTHI Vs. ELDECO HOUSING AND INDUSTRIES LIMITED
|
September 27, 2021 |
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ASHUTOSH KUMAR SINGH Vs. UNION OF INDIA
|
July 8, 2021 |
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ASHUTOSH KUMAR UPADHYAY Vs. VIJAY KISHORE ANAND
|
July 14, 2021 |
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ASHWANI DUBEY Vs. STATE OF U.P.
|
August 3, 2021 |
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ASHWANI KUMAR Vs. STATE OF U.P.
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December 21, 2021 |
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ASLAM Vs. STATE OF U. P.
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August 6, 2021 |
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ASLAM QURESHI Vs. STATE OF U.P.
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December 25, 2021 |
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ATEEQ AHMAD Vs. STATE OF U.P.
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March 16, 2021 |
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ATIF PATHAN Vs. STATE OF U.P.
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December 24, 2021 |
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ATMA SINGH Vs. U.P. STATE BRIDGE CORPORATION LTD.
|
August 27, 2021 |
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ATUL INFRASTATE L.L.P Vs. AUTHORIZED OFFICER BANK OF INDIA
|
July 7, 2021 |
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ATUL KUMAR SINGH ALIAS ATUL KUMAR RAI Vs. STATE OF U.P.
|
June 22, 2021 |
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ATUL PANDEY Vs. STATE OF U. P.
|
January 8, 2021 |
|
ATUL PANDEY @ PARAM PRAGYAN PANDEY Vs. STATE OF U.P.
|
September 8, 2021 |
|
AUTHORIZED OFFICER, SBI Vs. RAKESH SINGH
|
November 9, 2021 |
|
AVADH RAM SHUKLA CHELA Vs. VIRAGANAND CHELA
|
December 16, 2021 |
|
AVDHESH KUMAR Vs. STATE OF U.P.
|
July 7, 2021 |
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AVINASH AGARWAL Vs. STATE OF U.P
|
February 10, 2021 |
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AVINASH CHANDRA SRIVASTAVA Vs. STATE OF U.P.
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September 2, 2021 |
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AVINASH CHAURASIA Vs. STATE OF U.P.
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December 15, 2021 |
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AVNESH KUMAR Vs. STATE OF U.P.
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September 20, 2021 |
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AVNISH Vs. STATE OF U. P.
|
February 12, 2021 |
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AWADHESH SINGH Vs. RESERVE BANK OF INDIA
|
March 24, 2021 |
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AWANISH PANDEY Vs. STATE OF U.P.
|
September 27, 2021 |
|
AYODHA Vs. D.D.C.
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March 22, 2021 |
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AYODHYA PRASAD MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 13, 2021 |
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AYSA BEGAM Vs. STATE OF U.P.
|
December 13, 2021 |
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AYSHA KHATOON Vs. STATE OF U. P.
|
August 16, 2021 |
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AZADAR HUSSAIN KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
August 2, 2021 |
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AZEEM Vs. STATE OF U.P.
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November 25, 2021 |
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B. N. VINAY KUMAR Vs. STATE OF U. P.
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April 6, 2021 |
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B.R. AMBEDKAR MAHAVIDYALAYA Vs. STATE OF U.P.
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December 8, 2021 |
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BABA CHANDRA PAL DAS Vs. D.D.C. UNNAO
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February 22, 2021 |
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BABITA Vs. STATE OF U.P
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February 19, 2021 |
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BABITA DEVI Vs. STATE OF U.P
|
July 16, 2021 |
|
BABLU @ VISHNU DHAR DUBEY Vs. STATE OF U.P.
|
March 16, 2021 |
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BABLU YADAV Vs. STATE OF U.P.
|
July 19, 2021 |
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BABU @ NASEEM Vs. STATE OF U.P.
|
March 22, 2021 |
|
BABU ALI Vs. D.D.C.
|
September 7, 2021 |
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BABU LAL Vs. RAVI NARAYAN
|
August 26, 2021 |
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BABU RAM Vs. STATE OF U.P.
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July 5, 2021 |
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BABURAM Vs. STATE OF U.P
|
August 13, 2021 |
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BABURAM LONIYA Vs. STATE OF U. P.
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June 16, 2021 |
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BADRI Vs. STATE OF U.P.
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July 1, 2021 |
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BADRI NARAIN SHARMA Vs. STATE OF U.P.
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September 9, 2021 |
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BADRI PRASAD Vs. STATE OF U. P.
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December 14, 2021 |
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BAHADUR SINGH RAUTELA Vs. STATE OF U.P.
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December 20, 2021 |
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BAKSHRAJ Vs. STATE OF U P
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May 20, 2021 |
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BAL GOVIND Vs. STATE OF U.P.
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November 18, 2021 |
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BALA PRASAD KURMI Vs. STATE OF U.P.
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November 27, 2021 |
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BALAJI CATTERS AND PARTY Vs. STATE OF U. P.
|
July 27, 2021 |
|
BALI MOHAMMAD Vs. STATE OF U. P.
|
February 10, 2021 |
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BALI RAM SINGH Vs. STATE OF U.P.
|
December 24, 2021 |
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BALRAM Vs. STATE OF U.P.
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February 18, 2021 |
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BALRAM Vs. STATE OF U.P.
|
October 8, 2021 |
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BANWARI Vs. STATE OF U.P.
|
July 19, 2021 |
|
BAPPA SRI NARAIN VOCATIONAL INSTITUTE Vs. STATE OF U.P.
|
October 26, 2021 |
|
BAQUAR HUSAIN ZAIDI Vs. SAFDAR HUSAIN
|
February 2, 2021 |
|
BARODA UP BANK ERSTWHITE PURVANCHAL BANK Vs. CHIEF LABOUR COMMISSIONER
|
March 10, 2021 |
|
BASANT LAL Vs. STATE OF U.P.
|
November 10, 2021 |
|
BASANT LAL PAL Vs. STATE OF U.P.
|
August 25, 2021 |
|
BEEKKI VERMA Vs. STATE OF U. P.
|
January 13, 2021 |
|
BHAGNA DEVI Vs. STATE OF U. P.
|
January 21, 2021 |
|
BHAGWAN DAS Vs. STATE OF U. P.
|
August 16, 2021 |
|
BHANU PRATAP SINGH Vs. STATE OF U. P.
|
February 22, 2021 |
|
BHARAR LAL Vs. STATE OF U. P.
|
July 14, 2021 |
|
BHARAT PRASAD Vs. D.D.C., SITAPUR
|
September 3, 2021 |
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BHARAT SAH Vs. S.G.P.G.I. OF MEDICAL SCIENCES
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September 9, 2021 |
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BHARTIYA RASHTRIYA RAJMARG PRADHIKARAN Vs. RAJESH KAUSHIK
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January 12, 2021 |
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BHARTIYA RASHTRIYA RAJMARG PRADHIKARAN Vs. MANJU DIXIT
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April 19, 2021 |
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BHAWANI PRASAD Vs. PARAS NATH
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December 1, 2021 |
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BHAWANI PRASAD PANDEY Vs. STATE OF U.P.
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August 27, 2021 |
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BHISM SINGH Vs. MANGAL SINGH
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August 19, 2021 |
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BHOLA Vs. BOARD OF REVENUE
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September 27, 2021 |
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BHOORI Vs. ASHRAF
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December 10, 2021 |
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BHOORI DEVI Vs. BOARD OF REVENUE
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September 24, 2021 |
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BHUJVEER Vs. STATE OF U. P.
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January 29, 2021 |
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BHUPENDRA SINGH Vs. ZILADHIKARI, AMETHI
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August 27, 2021 |
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BHUVNESH GUPTA Vs. STATE OF U. P.
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February 23, 2021 |
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BHUVNESHWAR SINGH Vs. PAMMI KUMARI
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March 25, 2021 |
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BIJENDRA SINGH Vs. STATE OF U.P.
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January 25, 2021 |
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BINDU MAURYA Vs. STATE OF U.P.
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August 24, 2021 |
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BIPIN Vs. UNION OF INDIA
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October 25, 2021 |
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BIPRAJI SINGH Vs. STATE OF U. P.
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December 16, 2021 |
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BIPUL RAMAN Vs. STATE OF U.P.
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October 6, 2021 |
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BIRLA CORPORATION LIMITED Vs. STATE OF U.P.
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December 7, 2021 |
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BISHANDATT SHARMA Vs. STATE OF U.P.
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July 5, 2021 |
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BISMARK BAKUBA GUITERMBI Vs. STATE OF U.P.
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September 1, 2021 |
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BOLD LEASINGH AND FINANCE PVT. LTD. Vs. DIMPAL KOHALI
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February 4, 2021 |
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BRAHM SINGH Vs. STATE OF U.P.
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February 2, 2021 |
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BRAJ KISHORE Vs. STATE OF U.P.
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November 10, 2021 |
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BRAJ LAL Vs. STATE OF U.P.
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June 16, 2021 |
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BRAJESH BIND Vs. STATE OF U. P.
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January 12, 2021 |
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BRAJESH KUMAR Vs. STATE OF U.P.
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September 3, 2021 |
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BRAJMOHAN Vs. STATE OF U.P.
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April 6, 2021 |
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BRIJ BHUSHAN MAURYA Vs. STATE OF U.P.
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March 19, 2021 |
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BRIJ LALGUPTA Vs. STATE OF U.P.
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July 6, 2021 |
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BRIJ MOHAN KUSHWAHA Vs. STATE OF U. P.
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July 7, 2021 |
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BRIJESH KAUSHAL Vs. STATE OF U.P.
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December 21, 2021 |
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BRIJESH KUMAR Vs. STATE OF U. P.
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March 10, 2021 |
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BRIJESHWAR SINGH Vs. ADDITIONAL COMMISSIONER
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August 24, 2021 |
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BUDH RAM YADAV Vs. STATE OF U.P.
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October 6, 2021 |
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C/M MADARSA ARBIA ANJUMAN ISLAMIYA MADANPUR Vs. STATE OF U.P.
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December 10, 2021 |
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C/M RAMAPUR UCHHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.
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November 18, 2021 |
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C/M RAMESH JUNIOR HIGH SCHOOL Vs. STATE OF U. P.
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June 16, 2021 |
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C/M RAMNIDHI VIDYALAYA Vs. STATE OF U.P.
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January 11, 2021 |
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C/M SEWA SANGH INTER COLLEGE Vs. STATE OF U. P.
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January 20, 2021 |
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C/M SHANKERJI INTER COLLEGE Vs. STATE OF U. P.
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January 20, 2021 |
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C/M THE CHAUDHARY CHHOTURAM COLLEGE Vs. UNION OF INDIA
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November 24, 2021 |
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CD (2021) Vs. STATE OF U. P.
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September 3, 2021 |
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CHAMAN LAL Vs. STATE OF U. P.
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January 22, 2021 |
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CHAMELI Vs. STATE OF U. P.
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January 5, 2021 |
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CHAND PATRAKAR Vs. STATE OF U.P.
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December 6, 2021 |
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CHANDAN Vs. STATE OF U. P.
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August 6, 2021 |
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CHANDAN SINGH Vs. STATE OF U.P.
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December 24, 2021 |
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CHANDRA BHAN MAJOR Vs. ADITYA PRAKASH
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September 23, 2021 |
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CHANDRA BHAN SINGH Vs. BOARD OF REVENUE
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September 27, 2021 |
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CHANDRA MOHAN SRIVASTAVA Vs. STATE OF U.P.
|
August 24, 2021 |
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CHANDRA NARAYAN TIWARI Vs. ADDL.COMMISSIONER(ADMIN.),AYODHYA MANDAL, AYODHYA
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September 20, 2021 |
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CHANDRA PAL Vs. STATE OF U P
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February 12, 2021 |
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CHANDRA SHEKHAR SINGH Vs. STATE OF U. P.
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February 24, 2021 |
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CHANDRA SHEKHAR SINGH YADAV Vs. STATE OF U.P.
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January 8, 2021 |
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CHANDRAKALA Vs. IMTIYAZ
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July 29, 2021 |
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CHANDRAPAL Vs. STATE OF U.P.
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May 26, 2021 |
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CHATRAPAL VERMA Vs. STATE OF U.P.
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June 8, 2021 |
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CHHAVI Vs. STATE OF U. P.
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March 10, 2021 |
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CHHAVI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW
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January 19, 2021 |
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CHHEDA KHAN Vs. D. D. C. RAEBARELI
|
January 27, 2021 |
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CHHEDI LAL Vs. PRESIDING OFFICER LABOUR COURT
|
August 18, 2021 |
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CHHEDI LAL RAIDAS Vs. STATE OF U.P.
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November 22, 2021 |
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CHHOTEY Vs. STATE OF U.P.
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September 9, 2021 |
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CHHOTEY LAL Vs. STATE OF U. P.
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July 6, 2021 |
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CHHOTEY LAL Vs. DISTRICT COLLECTOR, AMBEDKAR NAGAR
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September 27, 2021 |
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CHINTA DEVI Vs. STATE OF U.P.
|
September 13, 2021 |
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CHINTU Vs. STATE OF U.P.
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August 26, 2021 |
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CHITRA Vs. STATE OF U. P.
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July 16, 2021 |
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CHOLAMANDALAM MS GENERAL Vs. NAGINA DEVI
|
January 22, 2021 |
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CHOTU @ SUNEEL KUMAR Vs. STATE OF U.P.
|
September 9, 2021 |
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CHUNNI LAL SONKAR Vs. STATE OF U.P.
|
May 19, 2021 |
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COLGAGTE PALMOLIVE INDIA LIMITED Vs. COMMISSIONER OFCOMMERCIAL/ENTRY TAX LUCKNOW
|
October 22, 2021 |
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COMMITTEE OF MANAGEMENT, RAMNIDHI VIDYALAYA Vs. STATE OF U.P. AND ORS.
|
January 11, 2021 |
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DALVEER Vs. STATE OF U. P.
|
May 4, 2021 |
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DALVEER SINGH Vs. STATE OF U. P.
|
February 8, 2021 |
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DARESHWATI Vs. MEERUT CITY TRANSPORT SERVICES LTD
|
September 30, 2021 |
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DASHRATH SINGH Vs. GAYA DIN
|
September 21, 2021 |
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DAUD Vs. STATE OF U. P.
|
January 27, 2021 |
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DAUDAYAL SHARMA Vs. STATE OF U.P.
|
May 11, 2021 |
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DAYA NAND PUSHPA DEVI CHARITABLE TRUST GHAZIABAD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX GHAZIABAD
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June 23, 2021 |
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DAYA RAM Vs. STATE OF U. P.
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February 5, 2021 |
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DAYA RAM Vs. D.D.C. FAIZABAD
|
December 10, 2021 |
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DAYASHANKAR GUPTA Vs. STATE OF U. P.
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February 19, 2021 |
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DEEPAK Vs. STATE OF U. P.
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March 3, 2021 |
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DEEPAK Vs. STATE OF U.P.
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August 11, 2021 |
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DEEPAK Vs. RADHA RANI
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March 10, 2021 |
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DEEPAK KALRA Vs. STATE OF U. P.
|
February 10, 2021 |
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DEEPAK KAPOOR Vs. ASHOK D.MEHTA
|
February 22, 2021 |
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DEEPAK KUMAR Vs. STATE OF U.P.
|
January 25, 2021 |
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DEEPAK KUMAR Vs. UNION OF INDIA
|
July 1, 2021 |
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DEEPAK KUMAR SINGH Vs. STATE OF U.P.
|
August 4, 2021 |
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DEEPAK SHARMA Vs. STATE OF U.P
|
June 9, 2021 |
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DEEPAK SINGH Vs. PRESIDING OFFICER
|
July 6, 2021 |
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DEEPAK SINGH & ANR. Vs. STATE OF U.P. & ANR.
|
February 10, 2021 |
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DEEPMALA GIRI Vs. STATE OF U.P.
|
September 16, 2021 |
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DEEPTI BAHAL Vs. STATE OF U.P.
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January 5, 2021 |
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DEO NARAIN YADAV Vs. STATE OF U.P.
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September 9, 2021 |
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DEO PRAKASH MAURYA Vs. STATE OF U.P.
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September 14, 2021 |
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DESH KUAMR Vs. VINOD KHATRI
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September 15, 2021 |
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DESH RAJ Vs. STATE OF U.P.
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October 8, 2021 |
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DESH RAJ SINGH Vs. STATE OF U.P.
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December 1, 2021 |
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DEV SHANKAR MISHRA Vs. STATE OF U.P.
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April 28, 2021 |
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DEVENDRA Vs. STATE OF U.P.
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April 19, 2021 |
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DEVENDRA KUMAR GARG Vs. STATE OF U. P.
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January 21, 2021 |
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DEVENDRA KUMAR MISHRA Vs. STATE OF U.P.
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September 7, 2021 |
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DEVENDRA KUMAR SHARMA Vs. STATE OF U.P.
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October 8, 2021 |
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DEVESH GOYAL Vs. STATE OF U.P.
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July 7, 2021 |
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DEVI DAYAL Vs. STATE OF U.P
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October 1, 2021 |
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DEVI HARIJAN Vs. STATE OF U. P.
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July 20, 2021 |
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DEVI SINGH Vs. INDIAN INSTITUTE OF MANAGEMENT LUCKNOW
|
March 4, 2021 |
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DEVNATH SINGH Vs. STATE OF U.P
|
September 15, 2021 |
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DEVSTHAN,VILLAGE SAIDAPUR BHAU THU MAHANT Vs. STATE OF U. P.
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January 27, 2021 |
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DHAN PAL SINGH Vs. STATE OF U.P.
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December 3, 2021 |
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DHANANJAY SINGH Vs. STATE OF U.P
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October 1, 2021 |
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DHANESH CHANDRA SHARMA Vs. STATE OF U. P.
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February 2, 2021 |
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DHARAMVEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 3, 2021 |
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DHARMENDRA KUMAR MISHRA Vs. STATE OF U.P.
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June 17, 2021 |
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DHARMENDRA KUMAR YADAV Vs. STATE OF U. P.
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July 30, 2021 |
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DHARMENDRA NISHAD Vs. STATE OF U. P.
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August 2, 2021 |
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DHARMENDRA NISHAD Vs. STATE OF U.P.
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September 8, 2021 |
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DHARMENDRA RAJBHAR Vs. STATE OF U.P.
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January 19, 2021 |
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DHARMENDRA SINGH Vs. COMMISSIONER KANPUR REGION/CHIEF CONTROLLERS
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November 30, 2021 |
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DHARMENDRA YADAV Vs. STATE OF U.P.
|
July 7, 2021 |
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DHARMRAJ Vs. STATE OF U. P.
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July 30, 2021 |
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DHARMRAJ Vs. D. D. C. FAIZABAD
|
July 26, 2021 |
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DHEER SINGH Vs. STATE OF U.P
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September 9, 2021 |
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DHEERAJ KUMAR Vs. STATE OF U.P.
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October 25, 2021 |
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DHEERAJ KUMAR SHUKLA Vs. STATE OF U.P.
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July 6, 2021 |
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DHEERAJ SINGH Vs. STATE OF U. P.
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February 17, 2021 |
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DHERMENDRA YADAV Vs. STATE OF U. P.
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July 13, 2021 |
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DHIRAJ GUPTA Vs. STATE OF U. P.
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December 15, 2021 |
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DHIRENDRA KUMAR Vs. 7TH ADDITIONAL DISTRICT JUDGE SULTANPUR
|
December 24, 2021 |
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DHIRESH KUMAR @ DHIRAJ Vs. STATE OF U.P.
|
January 19, 2021 |
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DHRUV KARAN SINGH Vs. STATE OF U.P.
|
December 13, 2021 |
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DILIP KUMAR NISHAD Vs. STATE OF U. P.
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January 21, 2021 |
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DINESH Vs. STATE OF U.P.
|
February 9, 2021 |
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DINESH KUMAR YADAV Vs. STATE OF U. P.
|
February 5, 2021 |
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DINESH PANDEY Vs. STATE OF U.P.
|
June 11, 2021 |
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DINESH SINGH Vs. SYNDICATE BANK
|
March 25, 2021 |
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DINESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 11, 2021 |
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DINESH SINGH RATHAUR Vs. STATE OF U. P.
|
October 6, 2021 |
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DINESH YADAV Vs. STATE OF U. P.
|
June 18, 2021 |
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DIRECTOR U.P.COUNCIL SUGAR CANE RESEARCH Vs. BAL GOVIND DIXIT
|
July 7, 2021 |
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DISTRICT BASIC EDUCATION Vs. SHIVKALI
|
October 6, 2021 |
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DIVYA GAUTAM Vs. UNION OF INDIA
|
July 29, 2021 |
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DIVYA PRAKASH MISHRA Vs. STATE OF U. P.
|
August 10, 2021 |
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DIVYA SAHANI Vs. STATE OF U.P.
|
March 17, 2021 |
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DIWAKAR PASWAN Vs. STATE OF U.P. AND ORS.
|
January 12, 2021 |
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DOLI Vs. STATE OF U.P.
|
April 8, 2021 |
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DR. ARVIND KUMAR SINGH @ DR. A.K. SINGH Vs. STATE OF U.P.
|
March 4, 2021 |
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DR. DHEERAJ SINGH Vs. STATE OF U.P.THRU ADDL.CHIEF SECY./PRIN.SECY. FINANCE
|
June 7, 2021 |
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DR. JAMSHED KHAN Vs. NAGAR NIGAM, BAREILLY
|
December 17, 2021 |
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DR. KALAWATI SHUKLA Vs. STATE OF U.P.
|
December 22, 2021 |
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DR. MUKUT NATH VERMA Vs. UNION OF INDIA
|
August 17, 2021 |
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DR. V.K. DIXIT Vs. STATE OF U.P.
|
May 13, 2021 |
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DR. VIJAY KUMAR SHARMA Vs. STATE OF U.P.
|
June 25, 2021 |
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DR.LAL BAHADUR Vs. RITESH PANDEY
|
October 25, 2021 |
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DULAREY Vs. RAM SEWAK
|
September 22, 2021 |
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DURBAL Vs. D.D.C.
|
October 5, 2021 |
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DURGESH Vs. STATE OF U.P.
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December 24, 2021 |
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DURGESH SRIVASTAVA Vs. STATE OF U. P.
|
July 23, 2021 |
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DURVIN SINGH Vs. STATE OF U.P.
|
July 19, 2021 |
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DURYODHAN Vs. D.D.C.
|
September 24, 2021 |
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EEDA KHAN Vs. STATE OF U.P.
|
December 15, 2021 |
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ELEGANT INFRACON PVT LTD Vs. STATE OF U. P.
|
January 29, 2021 |
|
EX. ASI (M), SURESH KUMAR AWASTHI Vs. STATE OF U. P.
|
August 4, 2021 |
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EXEC COMMITT OF THAURI EDUCATIONAL TRUST THRU MNGR Vs. ADDL COMMISSIONER (JUDICIAL) AYODHYA MANDAL AYODHYA
|
February 3, 2021 |
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FAHEEM Vs. STATE OF U.P.
|
August 26, 2021 |
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FAKEERA Vs. STATE OF U.P.
|
July 19, 2021 |
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FAKIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 28, 2021 |
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FAQIR AHMAD Vs. STATE
|
September 30, 2021 |
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FAQIREY Vs. STATE OF U.P.
|
October 6, 2021 |
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FARUKH Vs. APPELLATE AUTHORITY /ADDITIONAL DISTRICT JUDGE
|
March 3, 2021 |
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FASHION DEZIRE Vs. UNION OF INDIA
|
August 26, 2021 |
|
FATEH BAHADUR SINGH Vs. D.D.C.
|
February 25, 2021 |
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FIJA @ GUDDAN SHILPAKAR Vs. STATE OF U.P.
|
September 3, 2021 |
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FIROJUNNISA Vs. HASMUNNISA
|
December 6, 2021 |
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FIROZ Vs. STATE OF U.P.
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December 20, 2021 |
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FIROZ Vs. STATE OF U.P.
|
September 28, 2021 |
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FISERV INDIA PRIVATE LIMITED Vs. ASSISTANT DIRECTOR
|
February 5, 2021 |
|
FOOD CORPORATION OF INDIA Vs. P.ROY & CO
|
September 9, 2021 |
|
FOOLBADAN Vs. STATE OF U.P.
|
January 6, 2021 |
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FURKAN MUKHTAR KHAN Vs. STATE OF U.P.
|
November 30, 2021 |
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GAGAN Vs. STATE OF U. P.
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August 10, 2021 |
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GANESH BABU GUPTA Vs. STATE OF U.P.
|
June 7, 2021 |
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GANGADHARA DASAPPA Vs. UNION OF INDIA
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December 3, 2021 |
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GANGARAM Vs. STATE OF U.P.
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October 26, 2021 |
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GANGARAM Vs. STATE OF U. P.
|
December 4, 2021 |
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GANPATI MEDICAL STORES Vs. UNION OF INDIA
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July 22, 2021 |
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GARIMA TRIPATHI Vs. SUYASH SHARMA
|
November 25, 2021 |
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GARV MISHRA Vs. STATE OF U.P
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September 1, 2021 |
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GAURAV BANSAL Vs. STATE OF U.P.
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May 20, 2021 |
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GAURAV KHANNA Vs. STATE OF U.P.
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March 19, 2021 |
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GAURAV KUMAR SRIVASTAVA Vs. STATE OF U.P.
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December 3, 2021 |
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GAURAV MISHRA Vs. STATE OF U.P
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August 5, 2021 |
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GAUTAM Vs. STATE OF U. P.
|
March 2, 2021 |
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GAYA PRASAD Vs. DISTRICT MAGISTRATE, DISTRICT SULTANPUR
|
September 16, 2021 |
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GEETA DEVI Vs. STATE OF U.P.
|
May 19, 2021 |
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GEETIKA KATIYAR Vs. STATE OF U. P.
|
August 4, 2021 |
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GEM AROMATICS PRIVATE LIMITED Vs. STATE OF U.P.
|
October 7, 2021 |
|
GENERAL MANAGER TELECOM Vs. VISHRAM
|
October 29, 2021 |
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GEO MILLER & CO. PVT. LTD. Vs. U. P. JAL NIGAM
|
August 17, 2021 |
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GEOTECH PROMOTERS PVT. LTD. Vs. STATE OF U. P.
|
January 29, 2021 |
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GHANSHYAM Vs. STATE OF U.P.
|
December 22, 2021 |
|
GHANSHYAM VERMA Vs. STATE OF U. P.
|
June 30, 2021 |
|
GHULAM MUSTAFA Vs. SALEEM
|
October 26, 2021 |
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GHURE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 14, 2021 |
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GIRAJA SHANKAR TIWARI Vs. STATE OF U.P.
|
October 4, 2021 |
|
GIRI RAJ SHARMA Vs. STATE OF U.P.
|
December 17, 2021 |
|
GIRIJA SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
September 1, 2021 |
|
GIRISH Vs. STATE
|
August 27, 2021 |
|
GIRISH KUMAR GUPTA Vs. BRIJESH TYAGI
|
September 24, 2021 |
|
GOMTI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
August 18, 2021 |
|
GOMTI DEVI Vs. ADDL. DISTRICT JUDGE, COURT NO.1, UNNAO
|
December 24, 2021 |
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GOMTI PRASAD Vs. SHIV MURAT
|
December 4, 2021 |
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GOPAL MISHRA Vs. STATE OF U. P.
|
January 8, 2021 |
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GORE Vs. STATE OF U. P.
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August 9, 2021 |
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GOVIND Vs. STATE OF U. P.
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July 14, 2021 |
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GOVIND KUMAR KUREEL Vs. STATE OF U.P.
|
September 2, 2021 |
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GOVIND SINGH Vs. STATE OF U.P
|
September 1, 2021 |
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GOWTHAM SAMPATH Vs. GURDIP SINGH SANDHU
|
November 1, 2021 |
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GRAM PANCHAYAT KABIRPUR Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) VARANASI DIVISION
|
December 4, 2021 |
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GRAM SABHA MIYAN PAKDI Vs. DISTRICT MAGISTRATE/DIRECTOR OF CONSOLIDATION
|
September 14, 2021 |
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GUDDU Vs. STATE OF U. P.
|
January 28, 2021 |
|
GUDDU Vs. STATE OF U. P.
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August 6, 2021 |
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GUDDU Vs. STATE OF U. P.
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September 2, 2021 |
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GULAB SINGH Vs. STATE OF U. P.
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January 22, 2021 |
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GULAB YADAV Vs. STATE OF U.P.
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November 11, 2021 |
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GULAFSA BEGUM Vs. STATE OF U.P.
|
December 3, 2021 |
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GULSHAN PALYOLS LIMITED Vs. STATE OF U.P.
|
September 2, 2021 |
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GURDEYAL SINGH Vs. STATE OF U. P.
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July 22, 2021 |
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GURMET SINGH SONI Vs. STATE OF U. P.
|
June 7, 2021 |
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GURU DEV SINGH Vs. STATE OF U. P.
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February 23, 2021 |
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GURUDEEN Vs. STATE OF U.P.
|
September 28, 2021 |
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GURUVINDER SINGH Vs. STATE OF U.P
|
October 4, 2021 |
|
GYANENDRA SETH Vs. CIVIL JUDGE (SENIOR DIVISION)
|
November 23, 2021 |
|
GYANMATI KUSHWAHA Vs. STATE OF U.P.
|
February 26, 2021 |
|
HADISUL NISHA Vs. ADDITIONAL COMMISSIONER (JUDICIAL) FAIZABAD
|
June 25, 2021 |
|
HAFEEZ Vs. DIGVIJAY SINGH
|
February 19, 2021 |
|
HAFIZ NAUSHAD AHMAD Vs. UNION OF INDIA
|
March 16, 2021 |
|
HAKIMUDDIN Vs. STATE OF U.P
|
September 22, 2021 |
|
HAMIDULLAH Vs. LAXMI PRASAD
|
July 28, 2021 |
|
HANSRAJ SINGH Vs. STATE OF U P
|
February 23, 2021 |
|
HANSRAJ YADAV Vs. STATE OF U. P.
|
August 19, 2021 |
|
HAR GOVIND VERMA Vs. C.B.I. AND ANR.
|
April 12, 2021 |
|
HARI MOHAN SHARMA Vs. GOVERDHAN DUTTA
|
December 6, 2021 |
|
HARI NAM SINGH Vs. D.D.C.
|
March 23, 2021 |
|
HARI PRAKASH RAWAT Vs. STATE OF U.P.
|
November 29, 2021 |
|
HARI RAM Vs. STATE OF U.P.
|
October 28, 2021 |
|
HARIKESH Vs. ARVIND KUMAR
|
January 7, 2021 |
|
HARIOM MISHRA @ TEJ NARAIN @ SONU MISHRA Vs. STATE OF U.P.
|
March 18, 2021 |
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HARIOM SHARAN SRIVASTAVA Vs. STATE OF U.P.
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October 21, 2021 |
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HARIOM SHARMA Vs. STATE OF U. P.
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August 5, 2021 |
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HARIPAL Vs. STATE OF U P
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May 24, 2021 |
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HARISH KUMAR @ HARISH Vs. STATE OF U.P.
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August 24, 2021 |
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HARNATH SINGH Vs. STATE OF U.P.
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December 24, 2021 |
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HARSH KADAM @ HITENDRA KUMAR Vs. STATE OF U.P.
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December 13, 2021 |
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HARSHVARDHAN YADAV Vs. STATE OF U. P.
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August 3, 2021 |
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HARVATI Vs. STATE OF U.P
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September 29, 2021 |
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HASAE @ HASANA WAE Vs. STATE OF U.P.
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August 5, 2021 |
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HATIM ALI @ RAQEEB HUSAIN & ANOTHER Vs. STATE OF U.P.
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April 15, 2021 |
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HEAD CONSTABLE RAVINDRA MISHRA Vs. STATE OF U.P
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October 8, 2021 |
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HEENA JABIR BAIG Vs. STATE OF U. P.
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July 23, 2021 |
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HEERA MANI Vs. STATE OF U. P.
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July 30, 2021 |
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HEMANT KUMAR Vs. STATE OF U.P.
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December 21, 2021 |
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HEMANT KUMAR SAINI Vs. U.O.I
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July 30, 2021 |
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HILAL AHMAD Vs. STATE OF U.P
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January 8, 2021 |
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HIMANSHU KASHYAP @ JAIKI Vs. STATE OF U.P.
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March 26, 2021 |
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HIMANSHU KUMAR SINGH Vs. STATE OF U.P.
|
May 6, 2021 |
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HINDUSTAN AERONAUTICS LIMITED Vs. U.P.POLLUTION CONTROL BOARD LUCKNOW
|
December 10, 2021 |
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HOTEL SHIV SHAKTI Vs. U.P. FINANCE CORPORATION
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January 27, 2021 |
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HOTI LAL Vs. STATE OF U.P.
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February 25, 2021 |
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HOTILAL RAJPUT Vs. STATE OF U. P.
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January 20, 2021 |
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IMRAN Vs. STATE OF U.P.
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September 17, 2021 |
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IMRAN AHMAD Vs. STATE OF U. P.
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February 10, 2021 |
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IN-RE INHUMAN CONDITION AT QUARANTINE Vs. STATE OF U.P
|
April 19, 2021 |
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IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P
|
May 11, 2021 |
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IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P.
|
May 17, 2021 |
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IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P
|
May 4, 2021 |
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IN-RE INHUMAN CONDITION AT QUARANTINE CENTRES Vs. STATE OF U.P.
|
May 7, 2021 |
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INDIA GLYCOLS LIMITED Vs. RADICO KHAITAN LIMITED
|
August 6, 2021 |
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INDIAN NATIONAL TRADE UNION CONGRESS THRU GEN SECY H N TEWAR Vs. STATE OF U. P.
|
January 13, 2021 |
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INDIAN OIL CORPORATION LTD Vs. J. LAL FILLING STATION
|
January 29, 2021 |
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INDRA GANDHI Vs. STATE OF U. P.
|
January 22, 2021 |
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INDRAJEET PRAJAPATI Vs. STATE OF U.P.
|
March 22, 2021 |
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INDRAJEET SINGH Vs. STATE OF U.P.
|
October 22, 2021 |
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INDRARAM Vs. STATE OF U.P.
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March 26, 2021 |
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INDRAWATI SINGH Vs. SARVESH SONI
|
March 23, 2021 |
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INSPECTOR(CIVIL POLICE), RAHUL SHUKLA Vs. STATE OF U. P.
|
August 18, 2021 |
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IQRAR AHMAD Vs. STATE OF U. P.
|
February 8, 2021 |
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IRFAN Vs. STATE OF U.P.
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January 7, 2021 |
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IRFAN Vs. STATE OF U.P.
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July 28, 2021 |
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IRSHAD Vs. STATE OF U. P.
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February 12, 2021 |
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IRSHAD Vs. STATE OF U.P.
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December 17, 2021 |
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IRSHAD ALI Vs. STATE OF U.P
|
January 8, 2021 |
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ISERVEU TECHNOLOGIES PVT LTD Vs. STATE OF U. P.
|
July 1, 2021 |
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ISHAQUE Vs. STATE OF U.P.
|
November 29, 2021 |
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ISHLOKA DEVI Vs. STATE OF U.P.
|
November 9, 2021 |
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ISHWAR CHAND Vs. STATE OF U. P.
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July 26, 2021 |
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ISHWAR SARAN Vs. VIJAI KUMAR KUSHWAHA
|
September 7, 2021 |
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ISHWAR SINGH Vs. STATE OF U.P
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September 13, 2021 |
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ISLAMUNNISA Vs. MANNI DEVI
|
September 14, 2021 |
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ISRAR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 2021 |
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ISRAT JAHAN Vs. SANDEEP KUMAR
|
September 16, 2021 |
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IVAN MASOOD Vs. STATE OF U. P.
|
August 10, 2021 |
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JADAVATI DEVI Vs. NAYAB TEHSILDAR
|
November 10, 2021 |
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JAGANNATH PRASAD GUPTA Vs. STATE OF U. P.
|
July 1, 2021 |
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JAGARNATH Vs. STATE OF U. P.
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August 13, 2021 |
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JAGDAMBA Vs. STATE OF U P
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May 13, 2021 |
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JAGDAMBA PRASAD Vs. STATE OF U.P.
|
December 1, 2021 |
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JAGDAMBA PRASAD Vs. STATE OF U.P.
|
November 25, 2021 |
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JAGDISH Vs. STATE OF U. P.
|
July 1, 2021 |
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JAGDISH MANI TRIPATHI Vs. BRAJ BHOOSHAN TIWARI
|
August 17, 2021 |
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JAGDISH PRASAD GUPTA Vs. STATE OF U. P.
|
January 19, 2021 |
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JAGDISH PRASAD PANDEY Vs. STATE OF U.P
|
February 11, 2021 |
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JAGDISH PRASAD SHARMA Vs. NAZIMULLA
|
March 24, 2021 |
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JAGDISH YADAV Vs. STATE OF U.P.
|
August 25, 2021 |
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JAGRAM Vs. D.D.C.
|
March 22, 2021 |
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JAGVATI Vs. STATE OF U. P.
|
August 11, 2021 |
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JAGVEER SINGH Vs. STATE OF U.P.
|
April 28, 2021 |
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JAGVEER SINGH ALIAS BANTU Vs. STATE OF U.P.
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September 17, 2021 |
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JAI KARAN @ PAPPU Vs. STATE OF U.P
|
November 10, 2021 |
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JAI KISHAN (MINOR) Vs. STATE OF U. P.
|
May 4, 2021 |
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JAI MAA GANGE MANAV KALYAN SANSTHA Vs. STATE OF U.P.
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December 2, 2021 |
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JAI PRAKASH GUPTA Vs. STATE OF U. P.
|
January 29, 2021 |
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JAI SINGH Vs. CHIEF REVENUE OFFICER, AZAMGARH
|
December 16, 2021 |
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JAIKAWAR Vs. STATE OF U.P.
|
October 4, 2021 |
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JAIKISHAN Vs. STATE OF U. P.
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July 22, 2021 |
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JAIPAL BATHAM Vs. STATE OF U. P.
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February 10, 2021 |
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JAIPRAKASH TIWARI Vs. STATE OF U. P.
|
June 28, 2021 |
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JAIVEER SINGH Vs. STATE OF U.P
|
December 21, 2021 |
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JAIVEER SINGH Vs. UNION OF INDIA
|
August 27, 2021 |
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JAKIR ALI Vs. STATE OF U. P.
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April 13, 2021 |
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JAMEEL Vs. STATE OF U. P.
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August 3, 2021 |
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JANARDAN Vs. STATE OF U.P.
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December 21, 2021 |
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JANG BAHADUR SINGH Vs. STATE OF U.P.
|
December 17, 2021 |
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JANKI PRASAD Vs. SANJAY KUMAR
|
December 24, 2021 |
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JASMAN SINGH Vs. STATE OF U. P.
|
August 17, 2021 |
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JASVEER Vs. STATE OF U.P.
|
October 6, 2021 |
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JAVED ANSARI Vs. STATE OF U.P.
|
August 6, 2021 |
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JAWAHAR & 2 ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION,FAIZABAD
|
July 12, 2021 |
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JAY BAHADUR GUPTA Vs. STATE OF U.P.
|
June 24, 2021 |
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JAY PRAKASH Vs. STATE OF U.P.
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June 29, 2021 |
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JAY SHREE INDUSTRIES Vs. UNION OF INDIA
|
August 6, 2021 |
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JAY SINGH Vs. STATE OF U P
|
March 2, 2021 |
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JAY VEER SINGH Vs. HARI OM YADAV
|
November 10, 2021 |
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JAYANTI Vs. STATE OF U.P.
|
October 6, 2021 |
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JEBIN NAGARAJAN Vs. STATE OF U.P.
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November 25, 2021 |
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JEESHAN Vs. STATE OF U.P.
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December 1, 2021 |
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JEESHAN Vs. STATE OF U. P.
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January 29, 2021 |
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JEETENDRA TYAGI Vs. STATE OF U.P.
|
December 14, 2021 |
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JHUMAN SHAH Vs. STATE OF U. P.
|
March 22, 2021 |
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JITENDRA Vs. STATE OF U.P.
|
January 11, 2021 |
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JITENDRA CHAUHAN Vs. STATE OF U.P.
|
March 18, 2021 |
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JITENDRA KUMAR Vs. STATE OF U.P.
|
July 27, 2021 |
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JITENDRA PRATAP SINGH Vs. STATE OF U. P.
|
March 19, 2021 |
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JITENDRA SINGH Vs. STATE OF U.P.
|
July 5, 2021 |
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JITENDRA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 21, 2021 |
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JITENDRA SINGH Vs. U.O.I
|
September 17, 2021 |
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JITENDRA SINGH Vs. UNION OF INDIA
|
October 25, 2021 |
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JOKHAN Vs. MURTUJA
|
November 26, 2021 |
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JOSE LUIS QUINTANILLA SACRISTAN Vs. STATE OF U. P.
|
August 16, 2021 |
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JUBEDA BANO Vs. STATE OF U. P.
|
August 16, 2021 |
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JUGUL KISHORE Vs. SHYAM SUNDER
|
January 21, 2021 |
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JUNAID Vs. STATE OF U P
|
July 9, 2021 |
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JUVENILE X THROUGH HIS FATHER Vs. STATE OF U.P.
|
November 9, 2021 |
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JYOTI PANDEY Vs. STATE OF U. P.
|
July 29, 2021 |
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JYOTSNA VERMA Vs. ASHOK KUMAR
|
March 10, 2021 |
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KAANI @ SANGEETA DEVI Vs. STATE OF U.P.
|
November 22, 2021 |
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KAFEEL Vs. STATE OF U.P.
|
August 26, 2021 |
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KAILASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 17, 2021 |
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KAILASH Vs. STATE OF U P
|
May 21, 2021 |
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KAILASH NATH & ASSOCIATES NEW DELHI Vs. STATE OF U.P.
|
March 17, 2021 |
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KAILASH NATH DWIVEDI Vs. STATE OF U. P.
|
July 6, 2021 |
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KAILASHI Vs. STATE OF U.P.
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September 3, 2021 |
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KAILASHI DEVI Vs. ASSTT. DIRECTOR OF CONSOLIDATION, SULTANPUR AND
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November 24, 2021 |
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KALADHAR CHAUBEY Vs. STATE OF U.P.
|
January 13, 2021 |
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KALAWATI DEVI Vs. STATE OF U.P.
|
March 12, 2021 |
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KALEEM Vs. UNION OF INDIA
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October 21, 2021 |
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KALI PRASAD Vs. UNION OF INDIA
|
August 27, 2021 |
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KALIM ULLAH Vs. D. D. C. SULTANPUR
|
January 19, 2021 |
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KALLU BHADAURIA Vs. STATE OF U.P.
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September 24, 2021 |
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KALLU RAM Vs. STATE OF U.P
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February 10, 2021 |
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KALUA Vs. STATE OF U. P.
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July 22, 2021 |
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KALYAN Vs. STATE OF U.P.
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September 9, 2021 |
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KALYANI MEHROTRA Vs. STATE OF U.P.
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May 5, 2021 |
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KAMAL @ KAMALU Vs. STATE OF U.P.
|
November 22, 2021 |
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KAMAL DANIEL Vs. STATE OF U.P.
|
June 16, 2021 |
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KAMAL MARWAH Vs. OWENS BILT LIMITED
|
October 5, 2021 |
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KAMAL SONS Vs. SAJMA
|
August 4, 2021 |
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KAMLA Vs. STATE OF U. P.
|
July 26, 2021 |
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KAMLA DEVI Vs. STATE OF U. P.
|
July 27, 2021 |
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KAMLA PRASAD SINGH Vs. RAN BAHADUR SINGH
|
January 20, 2021 |
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KAMLENDRA BAHADUR MISHRA Vs. STATE OF U. P.
|
July 8, 2021 |
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KAMLESH Vs. STATE OF U. P.
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January 19, 2021 |
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KAMLESH Vs. STATE OF U.P.
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July 23, 2021 |
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KAMLESH CHAUHAN Vs. STATE OF U.P.
|
November 11, 2021 |
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KAMLESH DEVI Vs. STATE OF U.P.
|
December 9, 2021 |
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KAMLESH KUMAR Vs. STATE OF U. P.
|
January 5, 2021 |
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KAMLESH KUMAR Vs. BOARD OF REVENUE
|
September 24, 2021 |
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KAMLESH YADAV Vs. STATE OF U.P.
|
September 8, 2021 |
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KAMMOD SINGH Vs. STATE OF U.P.
|
January 11, 2021 |
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KAMTA PRASAD Vs. STATE OF U.P.
|
November 22, 2021 |
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KANHAIYA LAL Vs. STATE OF U. P.
|
August 3, 2021 |
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KANHAIYA LAL SARASWAT Vs. STATE OF U.P.
|
June 18, 2021 |
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KANIKA BANSHIWAL Vs. STATE OF U.P.
|
October 5, 2021 |
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KANPUR DEVELOPMENT AUTHORITY Vs. GAFFAR
|
November 26, 2021 |
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KANTI DEVI Vs. ADDITIONAL COMMISSIONER (JUDICIAL) BAREILLY
|
September 29, 2021 |
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KANTI LAL Vs. STATE OF U. P.
|
January 19, 2021 |
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KANYA DEVI Vs. STATE OF U.P
|
July 23, 2021 |
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KAPIL Vs. STATE OF U. P.
|
March 24, 2021 |
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KAPIL KUMAR SHARMA Vs. COMMISSIONER /CHAIRMAN, MEERUT DEVP AUTHORITY MEERUT
|
January 19, 2021 |
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KAPIL MISHRA @ KAPIL KUMAR MISHRA Vs. STATE OF U.P.
|
August 19, 2021 |
|
KARAM ALLAHI Vs. STATE OF U.P.
|
July 9, 2021 |
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KARAN SINGH Vs. MANDALIYA PRABANDHAK NATIONAL INSURANCE CO. LTD.
|
November 24, 2021 |
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KARAN SINGH Vs. STATE OF U.P.
|
September 15, 2021 |
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KAREEM Vs. STATE OF U. P.
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January 4, 2021 |
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KAREEM AHMAD Vs. STATE OF U. P.
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August 11, 2021 |
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KARMRAJ SINGH Vs. STATE OF U. P.
|
December 16, 2021 |
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KARUNESH TRIPATHI Vs. STATE OF U.P
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October 8, 2021 |
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KAUSHAL KISHORE Vs. STATE OF U.P.
|
September 30, 2021 |
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KAUSHAL KISHORE CHAUBEY Vs. STATE OF U.P
|
October 8, 2021 |
|
KAUTIK MAHALEY Vs. STATE OF U. P.
|
August 12, 2021 |
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KAVITA GUREJA Vs. HARISH KUMAR
|
January 19, 2021 |
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KAVITA SINGH Vs. H.D.F.C. ERGO GENERAL INSURANCE CO. LTD
|
August 19, 2021 |
|
KAVITA SOLANKI Vs. STATE OF U. P.
|
February 10, 2021 |
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KAWAR DEEP SINGH BHATIYA Vs. STATE OF U.P.
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June 8, 2021 |
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KENISHA SINGH JEET Vs. STATE OF U P
|
October 26, 2021 |
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KESHAV Vs. D.D.C. AZAMGARH
|
October 29, 2021 |
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KESHAVA RAM VERMA Vs. STATE OF U.P.
|
November 22, 2021 |
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KHEM SINGH Vs. U. P. STATE ROAD TRANSPORT CORPORATION AT LUCKNOW
|
March 5, 2021 |
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KHUSBU Vs. STATE OF U.P.
|
January 11, 2021 |
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KHUSHABE ALI Vs. STATE OF U. P.
|
July 28, 2021 |
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KHUSHBOO SHUKLA Vs. DISTRICT MAGISTRATE,LUCKNOW
|
November 2, 2021 |
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KHUSHBU Vs. TEHSILDAR
|
July 2, 2021 |
|
KHUSHI Vs. STATE OF U.P.
|
July 16, 2021 |
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KIRAN GUPTA Vs. COMMISSIONER KANPUR
|
August 13, 2021 |
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KIRAN LATA SINGH Vs. STATE OF U. P.
|
February 26, 2021 |
|
KIRANPAL @ KINNA Vs. STATE OF U.P.
|
June 10, 2021 |
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KISAN SEVA SANSTHAN Vs. STATE OF U. P.
|
July 28, 2021 |
|
KISHAN SINGH HYANKI Vs. CHAIRMAN
|
July 1, 2021 |
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KISHAN UPADHYAYA Vs. STATE OF U.P.
|
August 17, 2021 |
|
KKSPUN INDIA LTD Vs. U. P. JAL NIGAM
|
June 18, 2021 |
|
KM. HASHMI THRU. HER FATHER NATURAL GUARDIAN USMAN Vs. STATE OF U.P.
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November 9, 2021 |
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KM. RUPALI Vs. STATE OF U.P.
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July 5, 2021 |
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KM.ADVIKA TANDON Vs. STATE OF U.P.
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March 23, 2021 |
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KODAI Vs. ADDL COMMISSIONER (CONSOLIDATION)
|
August 9, 2021 |
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KOMAL Vs. STATE OF U.P.
|
March 19, 2021 |
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KRANTI MISHRA Vs. STATE OF U.P.
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January 22, 2021 |
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KRIPA DEVI Vs. STATE OF U. P.
|
July 29, 2021 |
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KRIPA SHANKER PANDEY Vs. STATE OF U.P.
|
July 23, 2021 |
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KRISHNA DUTT PANDEY Vs. JT DIRECTOR OF CONSOLIDATION
|
February 2, 2021 |
|
KRISHNA DUTT SHARMA Vs. STATE OF U.P.
|
November 26, 2021 |
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KRISHNA KANT RAI Vs. STATE OF U.P.
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July 27, 2021 |
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KRISHNA KUMAR GUPTA Vs. STATE OF U. P.
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August 25, 2021 |
|
KRISHNA KUMAR MAHESHWARI Vs. ASHA GUPTA
|
August 11, 2021 |
|
KRISHNA NAND SINGH Vs. STATE OF U. P.
|
December 22, 2021 |
|
KRISHNA PAL SINGH Vs. STATE OF U. P.
|
March 4, 2021 |
|
KRISHNA PRABODH Vs. STATE OF U.P.
|
December 22, 2021 |
|
KRISHNA PYARE GUPTA Vs. U. P. STATE BRIDGE CORPORATION LTD.
|
July 14, 2021 |
|
KRISHNAKANT PANDEY Vs. STATE OF U. P.
|
February 18, 2021 |
|
KSHETRIYA SHREE GANDHI ASHRAM CAMP OFFICE Vs. EMPLOYEE PROVIDENT FUND
|
August 2, 2021 |
|
KULDEEP GAUTAM Vs. STATE OF U.P.
|
December 14, 2021 |
|
KULDEEP SINGH Vs. STATE OF U.P.
|
April 8, 2021 |
|
KUMAR SAMBHAV PAL Vs. UNION OF INDIA
|
January 27, 2021 |
|
KUMARI ANJU Vs. SURESH KUMAR SACHAN
|
September 2, 2021 |
|
KUMARI PUSHPA ETC. Vs. MINA GHOSH
|
December 2, 2021 |
|
KUNAL SHARMA Vs. STATE OF UTTAR PRADESH
|
July 16, 2021 |
|
KUNNEY SINGH Vs. STATE OF U.P.
|
July 7, 2021 |
|
KUNWAR MAHENDRA PRATAP SINGH @ CHANDAN SINGH Vs. STATE OF U.P.
|
August 18, 2021 |
|
KUNWAR PAL Vs. STATE OF U.P.
|
November 10, 2021 |
|
KUNWAR PAL SINGH Vs. MAHENDRA
|
January 19, 2021 |
|
KUNWARI Vs. STATE
|
August 4, 2021 |
|
KUSUMLATA Vs. STATE OF U.P.
|
November 29, 2021 |
|
KUWARPAL Vs. STATE OF U. P.
|
March 25, 2021 |
|
L.D. SINDHI Vs. G.P.SEN
|
December 9, 2021 |
|
LA RESIDENTIA DEVELOPERS PVT. LTD. Vs. STATE OF U. P.
|
January 29, 2021 |
|
LAKSHAMAN PASVAN Vs. STATE OF U.P.
|
March 22, 2021 |
|
LAL BAHADUR PATEL Vs. MURAD ALI
|
March 26, 2021 |
|
LAL BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 23, 2021 |
|
LAL SINGH YADAV Vs. STATE OF U.P.
|
December 2, 2021 |
|
LALIT CHAUDHARY Vs. UNION OF INDIA
|
November 29, 2021 |
|
LALIT GUPTA Vs. UNION OF INDIA
|
July 20, 2021 |
|
LALLAN MISHRA Vs. STATE OF U.P.
|
September 29, 2021 |
|
LALMAN Vs. STATE OF U. P.
|
February 18, 2021 |
|
LALTA PRASAD Vs. HAUNSLA PRASAD
|
October 1, 2021 |
|
LALTA PRASAD Vs. ADDITIONAL COMMISSIONER (ADMIN) DEVI PATAN MANDAL GONDA
|
July 19, 2021 |
|
LALTA RAM Vs. STATE OF U. P.
|
August 6, 2021 |
|
LALWATI Vs. CHHOTI
|
August 12, 2021 |
|
LATA DEVI Vs. STATE OF U.P.
|
November 9, 2021 |
|
LAVKUSH GOSWAMI Vs. STATE OF U. P.
|
February 22, 2021 |
|
LAVLESH Vs. STATE OF U. P.
|
June 9, 2021 |
|
LEELAWATI Vs. BOARD OF REVENUE
|
September 29, 2021 |
|
LIAQAT HUSSAIN Vs. SMT. JAINAB PRAVEEN
|
August 4, 2021 |
|
LOGIX INFOMEDIA (P) LTD Vs. STATE OF U.P
|
September 1, 2021 |
|
LUCKNOW OMAXE CITY RESIDENTS & ALLOTTEES ASSOCIATION & 2 ORS. Vs. STATE OF U.P.
|
July 2, 2021 |
|
M. R. J. V. CONSTRUCTIONS COMPANY Vs. STATE OF U. P.
|
January 29, 2021 |
|
M/S GRAMPUS LABORATORIES Vs. U.P.MEDICAL SUPPLIES CORP.LTD.
|
March 19, 2021 |
|
M/S. A.B.CORPORATION Vs. VISHNU KUMAR AGRAWAL
|
March 19, 2021 |
|
M/S. AWASTHI MOTORS Vs. M/S. ENERGY ELECTRICALS VEHICLE
|
March 22, 2021 |
|
M/S. FERTICO MARKETING AND INVESTMENT PVT , LTD , Vs. CBI, ANTI CORRUPTION BRANCH, LUCKNOW
|
March 17, 2021 |
|
M/S. MAGMA LEASING LTD. Vs. BADRI VISHAL
|
November 18, 2021 |
|
M/S. P.N. GARG, ENGINEERS & CONTRACTORS Vs. CHIEF ENGINEER, BHOPAL ZONE, SULTANIA INFANTRY LINES BHOPAL
|
November 16, 2021 |
|
M/S.RAMRAJA TRADERS Vs. STATE OF U.P.
|
March 26, 2021 |
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MADARI SINGH Vs. STATE OF U. P.
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March 4, 2021 |
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MADHU GOSHWAMI Vs. STATE OF U.P.
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April 13, 2021 |
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MADHURI SHRIVASTAV Vs. PRAVEEN KUMAR SHRIVASTAV
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March 3, 2021 |
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MADHURI SINGH Vs. HARIYANA TRANSPORT CORPORATION
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March 26, 2021 |
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MADHUSUDAN RAY Vs. UNION OF INDIA
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March 2, 2021 |
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MAGMA INDUSTRIES LIMITED Vs. DESIGNATED COMMITTEE OFFICE OF COMMISSIONER CENTRAL GOODS AND SERVICE TAX
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September 7, 2021 |
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MAHABIR Vs. STATE OF U.P.
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October 29, 2021 |
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MAHAFUJ ALI Vs. REHANA KATHOON
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September 27, 2021 |
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MAHALAKSHMI INDUSTRIES Vs. STATE OF U. P.
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January 20, 2021 |
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MAHANT DEVENDRA PRASADACHARYA Vs. STATE OF U. P.
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July 19, 2021 |
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MAHANTH CHATURBHUJ DAS Vs. STATE OF U. P.
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July 15, 2021 |
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MAHAVEER Vs. STATE OF U.P.
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November 22, 2021 |
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MAHBOOB Vs. STATE OF U. P.
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January 29, 2021 |
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MAHENDRA Vs. STATE OF U.P.
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August 26, 2021 |
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MAHENDRA ALIAS MOTEY Vs. STATE
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September 30, 2021 |
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MAHENDRA KUMAR Vs. STATE OF U. P.
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January 25, 2021 |
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MAHENDRA KUMAR Vs. STATE OF U.P.
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August 27, 2021 |
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MAHENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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December 7, 2021 |
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MAHENDRA KUMAR CHAUDHARY Vs. STATE OF U.P.
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December 1, 2021 |
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MAHENDRA KUMAR GAUTAM Vs. STATE OF U.P.
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February 25, 2021 |
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MAHENDRA KUMAR SRIVASTAVA Vs. AJAI KUMAR SRIVASTAVA
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September 22, 2021 |
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MAHENDRA PRASAD VISHVAKARMA Vs. SUB DIVISIONAL MAGISTRATE, SADAR, AZAMGARH
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July 2, 2021 |
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MAHENDRA PRATAP SINGH Vs. STATE OF U.P.
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November 15, 2021 |
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MAHENDRA SINGH Vs. STATE OF U. P.
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August 5, 2021 |
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MAHESH Vs. STATE OF U. P.
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February 10, 2021 |
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MAHESH CHANDRA Vs. AVINASH KUMAR
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May 5, 2021 |
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MAHESH CHANDRA DWIVEDI Vs. STATE OF U.P.
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October 27, 2021 |
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MAHESH DAYAL Vs. STATE OF U.P.
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March 17, 2021 |
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MAHESH KUMAR SINGH @ MAHESH & OTHERS Vs. STATE OF U.P.
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January 18, 2021 |
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MAHIPAL Vs. STATE OF U.P.
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December 16, 2021 |
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MAHTAB HUSAIN Vs. IIIRD ADDL. DIST. JUDGE KHERI
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October 4, 2021 |
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MAINPAL Vs. STATE
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August 31, 2021 |
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MAINPAL @ VEDPAL Vs. STATE OF U.P.
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October 5, 2021 |
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MALTI Vs. STATE OF U.P.
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June 25, 2021 |
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MALTI DEVI Vs. STATE OF U.P.
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August 31, 2021 |
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MALTI DEVI Vs. STATE OF U.P.
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January 29, 2021 |
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MALTI DEVI Vs. STATE OF U.P
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January 12, 2021 |
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MAMTA DEVI Vs. STATE OF U.P.
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March 19, 2021 |
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MAMTA KUMARI Vs. STATE OF U. P.
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May 6, 2021 |
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MAN SINGH Vs. STATE OF U.P.
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July 26, 2021 |
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MANA SINGH Vs. STATE OF U.P.
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September 29, 2021 |
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MANAGING DIRECTOR U. P. STATE BRIDGE CORPORATION LTD Vs. GANGA PRASAD
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September 23, 2021 |
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MANAS SEWA SAMITI Vs. ADDL. COMMISSIONER OF INCOME TAX
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October 5, 2021 |
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MANAV SHARMA Vs. STATE OF U. P.
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July 1, 2021 |
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MANBIR SINGH Vs. STATE OF U.P.
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November 8, 2021 |
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MANGAL PASI Vs. STATE OF U. P.
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July 22, 2021 |
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MANGALA PRASAD Vs. PRINCIPAL SECRETARY
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August 18, 2021 |
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MANGALI Vs. STATE OF U.P.
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October 7, 2021 |
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MANISH Vs. STATE OF U.P..
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November 22, 2021 |
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MANISH ENGINEERING ENTERPRISES Vs. INDIAN FARMERS FERTILIZER COOP. LTD
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December 17, 2021 |
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MANISH GOND Vs. STATE OF U.P.
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July 5, 2021 |
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MANISH JAIN Vs. STATE OF U.P.
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January 29, 2021 |
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MANISH KUMAR Vs. STATE OF U. P.
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May 31, 2021 |
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MANISH KUMAR SRIVASTAVA Vs. STATE OF U.P.
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March 5, 2021 |
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MANJITA DEVI Vs. STATE OF U. P.
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February 18, 2021 |
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MANJU Vs. STATE OF U. P.
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February 8, 2021 |
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MANJU SINGH Vs. U.P.S.R.T.C.
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December 24, 2021 |
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MANJU YADAV Vs. UNION OF INDIA THR. G.M.N.E.R.NEW DELHI
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September 22, 2021 |
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MANJUL KUMAR Vs. STATE OF U.P.
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August 24, 2021 |
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MANMOHAN MISHRA Vs. STATE OF U.P.
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September 29, 2021 |
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MANOJ KUMAR Vs. STATE OF U.P.
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July 15, 2021 |
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MANOJ KUMAR Vs. STATE OF U.P.
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May 4, 2021 |
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MANOJ KUMAR JAISWAL Vs. STATE OF U.P.
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December 23, 2021 |
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MANOJ KUMAR PARASHAR Vs. STATE OF U.P.
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March 19, 2021 |
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MANOJ KUMAR SETH Vs. STATE OF U. P.
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July 30, 2021 |
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MANOJ MAURYA Vs. STATE OF U.P.
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November 8, 2021 |
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MANORAMA KANYA JUNIOR HIGH SCHOOL Vs. STATE OF U.P.
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September 24, 2021 |
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MANRAJ Vs. STATE OF U. P.
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July 2, 2021 |
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MANSI SHUKLA Vs. STATE OF U.P.
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August 18, 2021 |
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MANU SHARMA Vs. STATE OF U. P.
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July 14, 2021 |
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MAQSOODUR RAHMAN Vs. STATE OF U.P.
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July 23, 2021 |
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MAQSUDA BANO Vs. STATE OF U.P.
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December 21, 2021 |
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MARKANDEY RAM Vs. STATE OF U.P
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December 24, 2021 |
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MASTER ABEER TYAGI Vs. VARUN TYAGI
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September 15, 2021 |
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MASTER ADVAIT SHARMA Vs. STATE OF U P
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February 19, 2021 |
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MASTER ARYAN Vs. STATE OF U. P.
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March 1, 2021 |
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MASTER DEVANSH AGARWAL(DETENUE) THRU. DEEPTI GOEL Vs. STATE OF U.P.
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December 14, 2021 |
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MASTER MANAN Vs. STATE OF U. P.
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February 18, 2021 |
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MASTER PARTH MINOR Vs. STATE OF U.P.
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September 14, 2021 |
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MASTER PULKIT GUPTA Vs. PUSHPENDRA KUMAR
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September 17, 2021 |
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MASTER TARUN @ AKCHHAT KUMAR Vs. STATE OF U.P.
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March 15, 2021 |
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MATA PHER MISHRA Vs. STATE OF U. P.
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June 9, 2021 |
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MATSYA JEEVI SAHKARI SAMITI LTD. Vs. STATE OF U. P.
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July 8, 2021 |
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MATSYA JIVI SAHAKARI SAMITI LIMITED Vs. STATE OF U.P.
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August 25, 2021 |
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MATSYA JIVI SAHKARI SAMITI LIMITED Vs. STATE OF U.P.
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August 11, 2021 |
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MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. STATE OF U.P.
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September 6, 2021 |
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MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. STATE OF U. P.
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January 22, 2021 |
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MAULANA MOHD RIYASAT ALI Vs. STATE OF U. P.
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June 23, 2021 |
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MAYA DEVI Vs. STATE OF U.P.
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May 28, 2021 |
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MAYANK AGRAWAL Vs. STATE OF U. P.
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December 2, 2021 |
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MAYRA ALIAS VAISHNVI VILAS SHIRSHIKAR Vs. STATE OF U.P.
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November 18, 2021 |
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MECON INDRAPRASTHA SAHKARI AWAS SAMITI LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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August 1, 2021 |
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MECON INDRAPRASTHA SAHKARI AWAS SAMTI LTD. Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
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January 4, 2021 |
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MEDWIN HOSPITAL AND RESEARCH CENTRE Vs. STATE OF U.P
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April 19, 2021 |
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MEENA Vs. STATE OF U. P.
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March 8, 2021 |
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MEENAXI PANWANDA Vs. RAJ KUMAR
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August 9, 2021 |
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MEGHRAJ SHARMA Vs. STATE OF U.P.
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July 14, 2021 |
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MEHARBANO Vs. STATE OF U. P.
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July 2, 2021 |
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MEHBOOB Vs. STATE OF U. P.
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March 2, 2021 |
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MENAJ Vs. STATE OF U. P.
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August 3, 2021 |
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MERAJ Vs. STATE OF U. P.
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July 29, 2021 |
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MEWA LAL BHARGAV Vs. STATE OF U. P.
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January 22, 2021 |
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MILAP SINGH Vs. STATE OF U.P.
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July 9, 2021 |
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MISHRI LAL Vs. STATE OF U.P.
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December 4, 2021 |
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MITHILESH MAURYA Vs. STATE OF U.P
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January 8, 2021 |
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MITHLESH NARAYAN TIWARI Vs. STATE OF U.P.
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November 12, 2021 |
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MOBIN Vs. STATE OF U.P.
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January 18, 2021 |
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MOBIN @ NANHA Vs. STATE OF U.P.
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October 7, 2021 |
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MOHAMMAD @ MOHAMAD KAIF Vs. STATE OF U.P.
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November 22, 2021 |
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MOHAMMAD AAMIR Vs. DISTRICT JUDGE LUCKNOW
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July 16, 2021 |
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MOHAMMAD ADNAN Vs. STATE OF U.P.
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August 29, 2021 |
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MOHAMMAD AHMAD KHAN Vs. STATE OF U.P.
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July 26, 2021 |
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MOHAMMAD ALI Vs. STATE OF U.P
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August 24, 2021 |
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MOHAMMAD ASIF NASEER Vs. WEST WATCH CO THRU PROP MOHAMMAD ISHAQ KHAN
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January 18, 2021 |
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MOHAMMAD AZAM KHAN Vs. STATE OF U.P.
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June 11, 2021 |
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MOHAMMAD DANISH Vs. STATE OF U.P.
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August 6, 2021 |
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MOHAMMAD NAJMUDDIN (MINOR) Vs. STATE OF U. P.
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May 4, 2021 |
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MOHAMMAD NASEEM AKHTAR Vs. STATE OF U.P
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October 23, 2021 |
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MOHAMMAD SARVAR Vs. BOARD OF REVENUE
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December 17, 2021 |
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MOHAMMAD SHAHID SIDDIQUI Vs. STATE OF U.P.
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December 6, 2021 |
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MOHAMMAD SIKANDAR BHAI Vs. STATE OF U.P.
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December 23, 2021 |
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MOHAMMAD USMAN ALIAS BHAI LAL Vs. STATE OF U.P.
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August 31, 2021 |
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MOHAMMAD ZISHAN Vs. STATE OF U. P.
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November 11, 2021 |
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MOHAMMMAD GUFRAN Vs. STATE OF U. P.
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January 12, 2021 |
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MOHAN SHYAM Vs. STATE OF U. P.
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January 19, 2021 |
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MOHAN SWAROOP Vs. STATE OF U.P.
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March 23, 2021 |
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MOHANI DEVI Vs. STATE OF U.P.
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February 19, 2021 |
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MOHD AHMAD Vs. STATE OF U. P.
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August 5, 2021 |
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MOHD FARMAN Vs. STATE OF U. P.
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August 12, 2021 |
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MOHD FAROOQ SIDDIQUI Vs. SAEEDA BANO
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August 4, 2021 |
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MOHD IMRAN Vs. STATE OF U. P.
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February 12, 2021 |
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MOHD JAVED Vs. STATE OF U. P.
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January 18, 2021 |
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MOHD JAVED Vs. STATE OF U.P.
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May 5, 2021 |
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MOHD MOIN Vs. STATE OF U. P.
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August 17, 2021 |
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MOHD. ANEES. Vs. STATE OF U.P.
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July 9, 2021 |
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MOHD. ASIF Vs. STATE OF U.P.
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November 25, 2021 |
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MOHD. FAIYYAZ MANSURI Vs. UNION OF INDIA
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September 7, 2021 |
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MOHD. HASNAIN BASAR Vs. STATE OF U.P.
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January 13, 2021 |
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MOHD. NASEEM UDDIN Vs. STATE OF U. P.
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September 15, 2021 |
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MOHD. NIJAMUDDIN Vs. STATE OF U.P.
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September 21, 2021 |
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MOHD. SAIF ALI Vs. ADDL. COMMISSIONER (JUDICIAL) AYODHYA DIVISION
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December 7, 2021 |
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MOHD. SHARIB Vs. STATE OF U.P.
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July 9, 2021 |
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MOHD. SIDDIQ KHAN Vs. BOARD OF REVENUE U.P. AT ALLAHABAD
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January 22, 2021 |
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MOHD. SIDDIQ KHAN Vs. BOARD OF REVENUE U.P.
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January 2, 2021 |
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MOHD. UMAR GAUTAM Vs. STATE OF U.P.
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July 7, 2021 |
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MOHD. YAHYA FAROOQUI @ FIROZ FAROOQUI Vs. STATE OF U.P.
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March 26, 2021 |
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MOHHAMMAD SAZID Vs. SUPERINTENDENT, DISTRICT JAIL, LUCKNOW
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June 29, 2021 |
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MOHINI TIWARI Vs. ASHUTOSH AGARWAL
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March 22, 2021 |
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MOHIT Vs. STATE OF U. P.
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February 4, 2021 |
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MOHIT KUMAR Vs. STATE OF U.P.
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October 7, 2021 |
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MOHSIN Vs. STATE OF U.P.
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November 23, 2021 |
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MOKSH INNOVATIONS INC. Vs. STATE OF U. P.
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March 1, 2021 |
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MONISH Vs. STATE OF U. P.
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June 21, 2021 |
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MONU Vs. STATE OF U.P.
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November 22, 2021 |
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MOOL CHANDRA Vs. STATE OF U.P
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February 3, 2021 |
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MOOSA Vs. STATE OF U. P.
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April 6, 2021 |
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MOTI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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August 18, 2021 |
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MRIG RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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September 6, 2021 |
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MRITYUNJAI KUMAR Vs. STATE OF U.P.
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September 6, 2021 |
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MUBARIK Vs. STATE OF U. P.
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July 22, 2021 |
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MUKESH Vs. STATE OF U.P.
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September 13, 2021 |
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MUKESH Vs. ADDL DISTRICT JUDGE (ESSENTIAL COMMODITIES ACT) HARDOI
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July 1, 2021 |
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MUKESH TANDON Vs. STATE OF U.P.
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March 15, 2021 |
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MUKESH TIWARI Vs. STATE OF U. P.
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March 4, 2021 |
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MUKESH TYAGI Vs. RAMAN DEEP SINGH
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December 14, 2021 |
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MUNESH CHANDRA Vs. STATE OF U.P.
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January 19, 2021 |
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MUNNA ALIAS TEERATHRAJ Vs. STATE OF U.P.
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May 20, 2021 |
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MUNNA SINGH Vs. STATE OF U.P.
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November 11, 2021 |
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MUNNA SINGH Vs. STATE OF U.P.
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March 26, 2021 |
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MUNNI DEVI Vs. STATE OF U.P.
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January 6, 2021 |
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MUNNI DEVI Vs. HEERA LAL
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February 23, 2021 |
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MUNNU Vs. STATE OF U. P.
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August 13, 2021 |
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MUNNU RAM Vs. STATE OF U.P.
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October 27, 2021 |
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MUNSHI SINGH Vs. STATE OF U. P.
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January 22, 2021 |
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MUNVWAR @ RAZAI @ MUNVWAR ALI Vs. UNION OF INDIA
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November 26, 2021 |
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MURARI LAL RATHORE @ MURARI LAL Vs. STATE OF U.P.
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October 6, 2021 |
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NAAN BABU Vs. ADDL. DISTRICT & SESSION JUDGE COURT NO. 8 LKO
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September 15, 2021 |
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NADEEM Vs. STATE OF U.P.
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November 24, 2021 |
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NADEEM Vs. STATE OF U.P.
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July 6, 2021 |
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NAFEES Vs. STATE OF U.P.
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July 2, 2021 |
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NAGAR PANCHAYAT JHUNSI PRAYAGRAJ Vs. STATE OF U. P.
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March 5, 2021 |
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NAIPAL SINGH Vs. MANOJ KUMAR
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October 4, 2021 |
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NAJAKAT ALI Vs. STATE OF U.P.
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October 22, 2021 |
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NALIN PHILIPS Vs. NATIONAL INSURANCE CORPORATION LUCKNOW
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October 1, 2021 |
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NAMDEV SHARMA Vs. STATE OF U. P.
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March 1, 2021 |
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NAMRATA MARKETING PVT. LTD Vs. U.O.I
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March 18, 2021 |
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NAMWAR SINGH Vs. STATE OF U. P.
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July 16, 2021 |
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NAND KISHORE Vs. STATE OF U P
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January 20, 2021 |
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NAND RAM Vs. DISTRICT REGISTAR/ADDITIONAL COLLECTOR, GONDA
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October 25, 2021 |
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NAND VIJAY SINGH Vs. UNION OF INDIA
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June 29, 2021 |
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NANDAN SINGH RAWAT Vs. STATE OF U. P.
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January 18, 2021 |
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NANDLAL Vs. CHAKBANDI ADHIKARI AKBARPUR AMBEDKAR NAGAR
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February 22, 2021 |
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NANHEY LAL YADAV Vs. STATE OF U. P.
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August 6, 2021 |
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NANKU Vs. STATE OF U.P.
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March 17, 2021 |
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NAR SINGH YADAV Vs. STATE OF U P
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September 15, 2021 |
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NARAIN SINGH Vs. STATE OF U. P.
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April 7, 2021 |
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NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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August 11, 2021 |
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NARAYAN Vs. CHIEF REVENUE OFFICER
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October 5, 2021 |
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NARENDRA KUMAR TRIPATHI Vs. STATE OF U. P.
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January 20, 2021 |
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NARENDRA KUMAR UPADHYAY Vs. STATE OF U. P.
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October 22, 2021 |
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NARENDRA PRASAD Vs. STATE OF U. P.
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February 18, 2021 |
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NARESH Vs. BOARD OF REVENUE U.P. ALLAHABAD
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October 27, 2021 |
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NARESH AGGARWALA Vs. STATE OF U.P.
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July 12, 2021 |
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NARESH GILL Vs. UNION OF INDIA
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July 6, 2021 |
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NASEEM Vs. STATE OF U.P.
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August 27, 2021 |
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NASRAT Vs. STATE OF U.P.
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January 13, 2021 |
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NATHU SINGH Vs. STATE
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September 8, 2021 |
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NATIONAL AUTHORITY OF INDIA Vs. RAM NIRANJAN
|
March 18, 2021 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. ANURADHA KEJRIWAL
|
April 13, 2021 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. LALITA DEVI
|
August 5, 2021 |
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NAUMAN Vs. STATE OF U.P.
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August 3, 2021 |
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NAVAL SINGH Vs. RADHA DIXIT
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October 29, 2021 |
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NAVEEN Vs. STATE OF U. P.
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July 26, 2021 |
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NAVEEN AGRAWAL Vs. STATE OF U.P.
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November 25, 2021 |
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NAVEEN SAXENA Vs. STATE OF U. P.
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August 5, 2021 |
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NAVNEET KUMAR Vs. U.O.I
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August 27, 2021 |
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NAWAB SINGH CHAUHAN Vs. STATE OF U.P
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February 17, 2021 |
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NAYYAR ALAM Vs. STATE OF U.P.
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January 4, 2021 |
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NAZIL Vs. STATE OF U.P.
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December 17, 2021 |
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NEELAM GUPTA Vs. UNITED INDIA INSURANCE CO. LTD
|
August 2, 2021 |
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NEELAM NIGAM Vs. STATE OF U.P.
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May 18, 2021 |
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NEELAM YADAV Vs. STATE OF U. P.
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August 12, 2021 |
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NEELESH KUMAR AGARWAL Vs. SANJAY KUMAR AGARWAL
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September 17, 2021 |
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NEELU Vs. STATE OF U.P.
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December 17, 2021 |
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NEELU DWIVEDI Vs. ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA
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July 16, 2021 |
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NEERAJ Vs. STATE OF U.P.
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August 16, 2021 |
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NEERAJ Vs. STATE OF U.P.
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August 17, 2021 |
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NEERAJ ALIAS AMIT Vs. STATE OF U.P.
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July 26, 2021 |
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NEERAJ KUMAR MISHRA Vs. STATE OF U.P.
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January 7, 2021 |
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NEERAJ SINGH Vs. STATE OF U.P.
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December 2, 2021 |
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NETRAWATI YADAV Vs. STATE OF U.P.
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August 25, 2021 |
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NEW INDIA ASSURANCE CO. LTD. Vs. RINKU DEVI
|
February 18, 2021 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RENU
|
September 13, 2021 |
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NEWTECH PROMOTERS AND DEVELOPERS PVT. LTD. Vs. STATE OF U. P.
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January 29, 2021 |
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NIRALI DIXIT Vs. STATE OF U.P.
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October 4, 2021 |
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NIRANJAN SINGH Vs. STATE OF U.P.
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December 16, 2021 |
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NIRHI Vs. STATE OF U.P.
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March 19, 2021 |
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NIRMALA DEVI Vs. STATE OF U.P.
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July 28, 2021 |
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NIRMALA DEVI Vs. STATE OF U.P.
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February 18, 2021 |
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NIRMALA RAI Vs. NIRMALA AGRO MILL LTD.
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September 6, 2021 |
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NISHANT Vs. STATE OF U.P
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March 19, 2021 |
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NISHANT TRADERS Vs. STATE OF U. P.
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January 18, 2021 |
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NISHANT YADAV Vs. REGISTRAR GENERAL, ALLAHABAD HIGH COURT
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April 12, 2021 |
|
NITESH KUMAR VERMA Vs. STATE OF U.P.
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November 22, 2021 |
|
NITIN BANSAL Vs. STATE OF U. P.
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April 6, 2021 |
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NITIN SINGH Vs. STATE OF U.P.
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May 13, 2021 |
|
NITIN SRIVASTAVA Vs. PRIYANKA KUMARI
|
January 20, 2021 |
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NITIN VERMA Vs. STATE OF U.P. AND ORS.
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January 5, 2021 |
|
NIVESH GUPTA Vs. STATE OF U. P.
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July 6, 2021 |
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NIZAM Vs. STATE OF U.P.
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October 7, 2021 |
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NOOR AHEMAD Vs. QAZI ZAFAR AHMAD
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July 27, 2021 |
|
NOOR AHMAD Vs. BOARD OF REVENUE
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September 8, 2021 |
|
NORTH END FOOD MARKETING PVT. LTD. Vs. STATE OF U. P.
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August 31, 2021 |
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NUSRAT ALI Vs. NAGARPALIKA SITAPUR
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March 18, 2021 |
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OM PRAKASH Vs. STATE OF U.P.
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December 14, 2021 |
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OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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August 18, 2021 |
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OM PRAKASH Vs. PRAYAGWATI DEVI AGRAWAL
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February 5, 2021 |
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OM PRAKASH AGARWAL Vs. LACCHI RAM
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March 19, 2021 |
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OM PRAKASH JAISWAL Vs. STATE OF U.P.
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August 31, 2021 |
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OM PRAKASH YADAV Vs. STATE OF U.P.
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May 21, 2021 |
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OMPRAKASH Vs. STATE OF U. P.
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February 10, 2021 |
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OMVEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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December 15, 2021 |
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OMVEER SINGH @ OMVEER SHAKYA Vs. STATE OF U.P
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December 21, 2021 |
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OMVIR Vs. STATE OF U. P.
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March 24, 2021 |
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OMWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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December 7, 2021 |
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ORIENTAL INSURANCE CO LTD Vs. UMA DEVI
|
January 25, 2021 |
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ORIENTAL INSURANCE COMP. LTD. Vs. UMA DEVI
|
December 2, 2021 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. GITANJALI SHARMA
|
August 12, 2021 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. VASHISHTHA MAURAY
|
August 5, 2021 |
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P. P. PANDEY Vs. STATE OF U. P.
|
January 25, 2021 |
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PACHCHU Vs. STATE OF U.P
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September 15, 2021 |
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PALLAVI YADAV Vs. SUMAN YADAV
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November 23, 2021 |
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PANCHAM RAJA Vs. STATE OF U.P.
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January 8, 2021 |
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PANCHAYATI AKHADA NIRMAL Vs. ADARSH PAL GUPTA
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January 13, 2021 |
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PANDIT PRITHI NATH MEMORIAL SOCIETY Vs. STATE OF U. P.
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November 15, 2021 |
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PANKAJ Vs. STATE OF U. P.
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January 20, 2021 |
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PANKAJ GROVER Vs. DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA, LUCKNOW
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August 26, 2021 |
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PANKAJ JAISWAL Vs. STATE OF U. P.
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August 9, 2021 |
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PANKAJ YADAV Vs. STATE OF U. P.
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February 1, 2021 |
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PANNA LAL Vs. STATE OF U. P.
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March 8, 2021 |
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PAPPI Vs. STATE OF U.P.
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September 20, 2021 |
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PAPPU Vs. STATE OF U.P.
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October 7, 2021 |
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PAPPU Vs. STATE OF U.P.
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December 15, 2021 |
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PARAMATMA NAYAK Vs. STATE OF U.P.
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April 2, 2021 |
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PARMAL SINGH Vs. STATE OF U.P.
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July 9, 2021 |
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PARMATMA RAI Vs. STATE OF U.P.
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January 5, 2021 |
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PARMESHWAR CHAUHAN@ LALLA Vs. STATE OF U.P.
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July 22, 2021 |
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PARSHURAM SINGH Vs. STATE OF U.P.
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July 6, 2021 |
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PARVEEN GUPTA Vs. STATE OF U.P.
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May 24, 2021 |
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PARVEZ Vs. STATE OF U.P.
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May 24, 2021 |
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PARVEZ Vs. STATE OF U. P.
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August 5, 2021 |
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PARVEZ Vs. STATE OF U.P.
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August 16, 2021 |
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PATI RAKHAN Vs. CHANDRANI DEVI
|
February 3, 2021 |
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PATIRAM Vs. STATE OF U.P.
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March 25, 2021 |
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PAVAN @ PAVAN SINGHAL Vs. STATE OF U.P.
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March 15, 2021 |
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PAWAN KUMAR Vs. STATE OF U.P.
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November 18, 2021 |
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PAWAN KUMAR MISHRA Vs. STATE OF U.P.
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January 13, 2021 |
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PAYAL AGARWAL Vs. STATE OF UTTAR PRADESH
|
November 9, 2021 |
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PEPSICO INDIA HOLDING PVT. LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
October 1, 2021 |
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PHULAU Vs. STATE OF U. P.
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February 18, 2021 |
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PINKI Vs. HIMANSHU KUMAR
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September 16, 2021 |
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PIYUSH KUMAR VERMA Vs. STATE OF U.P.
|
June 23, 2021 |
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POONAM Vs. AMIT KUMAR
|
January 21, 2021 |
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POONAM Vs. MOHD. JAMEEL
|
January 19, 2021 |
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POONAM DEVI Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD.
|
September 28, 2021 |
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POPAI Vs. STATE OF U. P.
|
July 20, 2021 |
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PRABHA SHARMA Vs. THE NEW INDIA ASSURANCE CO. LTD
|
September 24, 2021 |
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PRABHUNATH SHUKLA Vs. GAURAV SRIVASTAVA
|
July 9, 2021 |
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PRADEEP KUMAR Vs. STATE OF U.P.
|
August 24, 2021 |
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PRADEEP KUMAR Vs. STATE OF U. P.
|
August 25, 2021 |
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PRADEEP KUMAR Vs. STATE OF U P
|
February 12, 2021 |
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PRADEEP KUMAR GUPTA Vs. ENGINEER IN CHIEF (MECHANICAL) IRRIGATION
|
August 3, 2021 |
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PRADEEP KUMAR SINGH @ ATMA SINGH Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.2
|
August 17, 2021 |
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PRADEEP KUMAR TIWARI Vs. STATE OF U.P.
|
June 18, 2021 |
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PRADEEP PATHAK @ PRADEEP KUMAR Vs. STATE OF U.P.
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January 4, 2021 |
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PRADEEP SINGH Vs. STATE OF U.P.
|
September 28, 2021 |
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PRADEEP TOMAR Vs. STATE OF U. P.
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January 27, 2021 |
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PRAFULL KUMAR Vs. STATE OF U. P.
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August 3, 2021 |
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PRAFULLA KUMAR MISHRA Vs. STATE OF U. P.
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August 13, 2021 |
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PRAGATI DWIVEDI Vs. STATE OF U.P.
|
September 13, 2021 |
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PRAHLAD Vs. HAMEEDAN
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July 22, 2021 |
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PRAKASH Vs. STATE OF U.P.
|
October 27, 2021 |
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PRAKASH CHANDRA Vs. KASHINATH
|
January 6, 2021 |
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PRAKASH MISHRA Vs. STATE OF U.P.
|
February 12, 2021 |
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PRAKASHI DEVI Vs. STATE OF U.P.
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January 20, 2021 |
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PRAMILA SINGH Vs. STATE OF U. P.
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January 28, 2021 |
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PRAMOD Vs. STATE OF U.P.
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January 11, 2021 |
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PRAMOD AND ANOTHER Vs. STATE OF U.P.
|
February 23, 2021 |
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PRAMOD KUMAR Vs. STATE OF U. P.
|
August 2, 2021 |
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PRAMOD KUMAR Vs. STATE OF U.P.
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August 31, 2021 |
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PRAMOD KUMAR Vs. STATE OF U.P.
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December 21, 2021 |
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PRAMOD KUMAR TIWARI Vs. STATE OF U.P.
|
August 26, 2021 |
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PRAMOD SINGH Vs. STATE OF U.P.
|
July 16, 2021 |
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PRASHANT PRATAP SINGH Vs. UTTAR PRADESH UNIVERSITY OF MEDICAL SCIENCES
|
July 27, 2021 |
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PRASHANT SHUKLA Vs. STATE OF U.P.
|
November 10, 2021 |
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PRASHANT SINGH Vs. STATE OF U. P.
|
May 12, 2021 |
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PRATAP Vs. STATE OF U.P.
|
January 5, 2021 |
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PRATAP SINGH Vs. STATE OF U.P.
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December 7, 2021 |
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PRATAP SINGH Vs. STATE OF U.P.
|
September 15, 2021 |
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PRATAP SINGH Vs. STATE OF U.P.
|
August 25, 2021 |
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PRATEEK JAIN Vs. STATE OF U. P.
|
May 10, 2021 |
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PRATIBHA MISHRA Vs. STATE OF U. P.
|
November 22, 2021 |
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PRAVEEN @ PARVENDRA Vs. STATE OF U. P.
|
March 26, 2021 |
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PRAVEEN KUMAR SINGH @ PRAVEEN SINGH Vs. STATE OF U.P.
|
December 20, 2021 |
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PRAVEEN SRIVASTAVA Vs. STATE OF U. P.
|
February 10, 2021 |
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PREETHU SINGH Vs. STATE OF U.P.
|
July 6, 2021 |
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PREETI Vs. STATE OF U.P.
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December 1, 2021 |
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PREETI DUBEY Vs. UNION OF INDIA
|
February 24, 2021 |
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PREM CHAND Vs. STATE OF U.P.
|
March 18, 2021 |
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PREM DAS Vs. STATE OF U.P
|
August 13, 2021 |
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PREM LATA DEVI Vs. STATE OF U.P.
|
December 21, 2021 |
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PREM PRAKASH Vs. STATE OF U.P.
|
November 22, 2021 |
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PRITAM AND OTHERS Vs. STATE OF U.P.
|
March 3, 2021 |
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PRITI SHARMA Vs. STATE OF U. P.
|
August 3, 2021 |
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PRIYA Vs. AMAN TYAGI
|
October 26, 2021 |
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PRIYA KAPAHI Vs. STATE OF U.P.
|
September 27, 2021 |
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PRIYANKA CHAUHAN Vs. PRINCIPAL JUDGE FAMILY COURT
|
February 10, 2021 |
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PRIYANSHU Vs. STATE OF U. P.
|
August 2, 2021 |
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PROFESSOR ALI AHMED FATMI Vs. STATE OF U.P.
|
March 8, 2021 |
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PROMOTIONAL CLUB THRU KESHAV VERMA Vs. CHIEF EXECUTIVE OFFICER, NOIDA
|
April 13, 2021 |
|
PROVIEW REALTECH PVT LTD Vs. STATE OF U. P.
|
January 12, 2021 |
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PSA IMPEX PRIVATE LTD. Vs. REAL ESTATE APPELLATE TRIBUNAL LKO
|
March 9, 2021 |
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PSA IMPEX PVT LTD Vs. SATBIR SINGH
|
February 8, 2021 |
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PT. CHHOTEY LAL PANDEY Vs. STATE OF U.P.
|
March 24, 2021 |
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PUNEET Vs. STATE OF U. P.
|
July 22, 2021 |
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PUNEET RAY Vs. STATE OF U.P.
|
July 28, 2021 |
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PUNJAB NATIONAL BANK Vs. SATBIRI
|
September 8, 2021 |
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PURVANCHAL PRACHYA VED VIDYALY Vs. STATE OF U P
|
September 2, 2021 |
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PUSHPA DEVI Vs. STATE OF U.P.
|
November 22, 2021 |
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PUSHPA GUPTA Vs. SUBHASH CHANDRA
|
November 26, 2021 |
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PUSHPENDRA Vs. STATE OF U.P.
|
October 1, 2021 |
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PUSHPENDRA SINGH Vs. STATE OF U.P.
|
March 26, 2021 |
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PUSHPENDRA SINGH Vs. STATE OF UP
|
October 8, 2021 |
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PUTTUL SAHANI Vs. STATE OF U.P.
|
September 2, 2021 |
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PYARE LAL Vs. STATE OF U.P.
|
July 6, 2021 |
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R. K. ROAD LINES PRIVATE LTD Vs. UTTAR PRADESH COOPERATIVE FEDERATION LTD
|
June 8, 2021 |
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R. M. DAIRY PRODUCTS LLP. Vs. STATE OF U. P.
|
July 15, 2021 |
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RABI KANT SINGH Vs. STATE OF U. P.
|
August 16, 2021 |
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RACHHIT PANDEY Vs. STATE OF U. P.
|
January 11, 2021 |
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RACHNA Vs. STATE OF U. P.
|
March 8, 2021 |
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RADHA KISHAN YADAV Vs. STATE OF U.P.
|
November 26, 2021 |
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RADHA KRISHNA UPADHYAY Vs. STATE OF U.P.
|
March 16, 2021 |
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RADHE SHYAM YADAV Vs. STATE OF U.P.
|
June 9, 2021 |
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RADHEY SHYAM Vs. U.O.I
|
October 7, 2021 |
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RADHEY SHYAM Vs. STATE OF U.P.
|
July 27, 2021 |
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RADHIKA DEVI Vs. RAJENDRA PRASAD DARUKA
|
August 18, 2021 |
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RADIKAL FOODS LIMITED Vs. STATE OF U. P.
|
February 4, 2021 |
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RAFEEQ Vs. STATE OF U.P
|
January 8, 2021 |
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RAGHVENDRA AWASTHI @ YASHU AWASTHI Vs. STATE OF U.P.
|
June 15, 2021 |
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RAGHVENDRA PRATAP SINGH Vs. STATE OF U. P.
|
June 11, 2021 |
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RAGINI DWIVEDI Vs. STATE OF U.P
|
September 21, 2021 |
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RAHEES YADAV @ KRISHN GOPAL Vs. STATE OF U. P.
|
February 1, 2021 |
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RAHIMUNNISHA Vs. STATE OF U. P.
|
December 2, 2021 |
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RAHISA BEGUM SINCE DECEASED Vs. SUSHEEL CHANDRA GUPTA
|
September 2, 2021 |
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RAHUL Vs. U.O.I.THRU INTELLIGENCE OFFICER,D.R.I.,LUCKNOW
|
January 21, 2021 |
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RAHUL Vs. STATE OF U.P.
|
August 24, 2021 |
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RAHUL Vs. STATE OF U.P
|
February 10, 2021 |
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RAHUL Vs. STATE OF U. P.
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December 28, 2021 |
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RAHUL Vs. STATE OF U. P.
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June 10, 2021 |
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RAHUL Vs. STATE OF U. P.
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March 2, 2021 |
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RAHUL KUMAR Vs. STATE OF U.P.
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May 28, 2021 |
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RAHUL KUMAR SINGH Vs. STATE OF U. P.
|
August 12, 2021 |
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RAHUL RAJBHAR Vs. STATE OF U. P.
|
August 12, 2021 |
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RAHUL SHARMA Vs. STATE OF U.P.
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January 29, 2021 |
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RAHUL SINGH Vs. STATE OF U.P.
|
June 24, 2021 |
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RAICHAL PHILIP Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE SC/ST LKO.
|
October 8, 2021 |
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RAJ BAHADUR Vs. STATE OF U.P.
|
September 27, 2021 |
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RAJ BAHADUR @ RAM BAHADUR YADAV Vs. STATE OF U. P.
|
March 19, 2021 |
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RAJ KISHORE Vs. STATE OF U.P.
|
August 12, 2021 |
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RAJ KUMAR SAVITA Vs. UNION OF INDIA
|
March 2, 2021 |
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RAJ KUMAR SINGH Vs. STATE OF U.P.
|
August 13, 2021 |
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RAJ KUMAR SINGH BHADOURIA Vs. SATYA MOHAN PANDEY
|
September 6, 2021 |
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RAJ KUMARI Vs. STATE OF U.P
|
June 15, 2021 |
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RAJ NAND JAISWAL Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
September 7, 2021 |
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RAJA BABU @ RAJ KUMAR Vs. STATE OF U.P.
|
January 18, 2021 |
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RAJA YADAV Vs. STATE OF U. P.
|
January 11, 2021 |
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RAJAN Vs. STATE OF U. P.
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August 16, 2021 |
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RAJAN ALIAS RAJA RAM Vs. STATE OF U.P.
|
August 16, 2021 |
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RAJAN YADAV Vs. STATE OF U. P.
|
March 18, 2021 |
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RAJARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 14, 2021 |
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RAJAT GOEL Vs. STATE OF U.P.
|
August 2, 2021 |
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RAJAT YADAV Vs. STATE OF U.P
|
October 22, 2021 |
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RAJEEV ALIAS RAJI Vs. STATE OF U. P.
|
January 6, 2021 |
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RAJEEV GUPTA Vs. PRASHANT GARG
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September 21, 2021 |
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RAJEEV KUMAR SAXENA Vs. STATE OF U.P
|
September 21, 2021 |
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RAJEEV KUMAR SINGH Vs. STATE OF U. P.
|
January 21, 2021 |
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RAJEEV KUMAR SUDELE Vs. STATE OF U.P.
|
March 22, 2021 |
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RAJEEV MOHAN SAXENA Vs. STATE OF U.P.
|
September 13, 2021 |
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RAJEEV SINGH Vs. UNION OF INDIA
|
July 12, 2021 |
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RAJENDRA BAHADUR SINGH Vs. STATE OF U. P.
|
July 12, 2021 |
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RAJENDRA KUMAR Vs. DIRECTOR GENERAL, COUNCIL OF SCIENCE AND TECHNOLOGY U. P.
|
January 8, 2021 |
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RAJENDRA KUMAR ALIAS RAJU Vs. STATE OF U.P.
|
January 19, 2021 |
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RAJENDRA KUMAR JAIN Vs. SCOOTERS INDIA LTD
|
March 9, 2021 |
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RAJENDRA MAVI Vs. STATE OF U.P.
|
July 29, 2021 |
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RAJENDRA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 9, 2021 |
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RAJENDRA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 5, 2021 |
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RAJENDRA PRASAD AGRAWAL Vs. SAMARPAN VARISHTHA JAN PARISAR
|
October 1, 2021 |
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RAJESH Vs. STATE OF U.P.
|
November 25, 2021 |
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RAJESH ALIAS BACHCHAN YADAV Vs. STATE OF U.P.
|
December 14, 2021 |
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RAJESH CHURIWALA Vs. STATE OF U. P.
|
July 14, 2021 |
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RAJESH KUMAR Vs. STATE OF U. P.
|
August 19, 2021 |
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RAJESH KUMAR Vs. STATE OF U. P.
|
September 2, 2021 |
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RAJESH KUMAR GUPTA Vs. POONAM DEVI
|
February 8, 2021 |
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RAJESH KUMAR PANDEY Vs. STATE OF U.P.
|
August 2, 2021 |
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RAJESH KUMAR TANDON Vs. STATE OF U.P
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October 20, 2021 |
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RAJESH KUMAR TANDON Vs. STATE OF U.P.
|
October 21, 2021 |
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RAJESH KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
January 20, 2021 |
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RAJESH PRATAP SINGH Vs. STATE OF U.P.
|
September 23, 2021 |
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RAJESH SINGH Vs. MARGUB ALI
|
September 27, 2021 |
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RAJESH SINGH Vs. STATE OF U. P.
|
August 5, 2021 |
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RAJESH YADAV Vs. SUB DIVISIONAL OFFICER
|
October 21, 2021 |
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RAJESHWARI Vs. MEHARUNNISHAN
|
July 15, 2021 |
|
RAJESHWARI Vs. MEHARUNNISHA
|
February 24, 2021 |
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RAJHANS INFRATECH PVT. LTD Vs. STATE OF U.P
|
March 17, 2021 |
|
RAJIT RAM Vs. STATE OF U.P.
|
August 13, 2021 |
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RAJITRAM SHUKLA Vs. STATE OF U.P.
|
September 29, 2021 |
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RAJIV Vs. STATE OF U.P.
|
November 2, 2021 |
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RAJIV KUMAR GUPTA Vs. STATE OF U.P.
|
November 22, 2021 |
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RAJIV KUMAR TOMAR Vs. STATE OF U. P.
|
August 26, 2021 |
|
RAJIV PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 25, 2021 |
|
RAJPAL Vs. ADDITIONAL COMMISSIONER
|
July 20, 2021 |
|
RAJPAL Vs. ADDITIONAL COMMISSIONER
|
July 30, 2021 |
|
RAJPAL Vs. STATE OF U.P.
|
July 1, 2021 |
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RAJPAL ALIAS GOLU Vs. STATE OF U.P.
|
July 14, 2021 |
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RAJU Vs. STATE OF U. P.
|
March 3, 2021 |
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RAJU MAURYA @ ABHIJEET MAURYA Vs. STATE OF U.P.
|
July 6, 2021 |
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RAJU RAM Vs. STATE OF U.P.
|
January 5, 2021 |
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RAJU SONKAR Vs. STATE OF U.P.
|
November 17, 2021 |
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RAJVALI Vs. STATE OF U.P.
|
November 27, 2021 |
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RAJVEER SHARMA Vs. STATE OF U.P
|
February 9, 2021 |
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RAKESH Vs. STATE OF U. P.
|
November 29, 2021 |
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RAKESH KUMAR Vs. STATE OF U.P
|
October 4, 2021 |
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RAKESH KUMAR ARORA Vs. STATE OF U.P
|
January 6, 2021 |
|
RAKESH KUMAR RATHORE Vs. UNION OF INDIA THROUGH CENTRAL BUREAU NARCOTICS
|
March 3, 2021 |
|
RAKESH KUMAR SHUKLA Vs. STATE OF U.P.
|
December 24, 2021 |
|
RAKESH SINGH Vs. UNION OF INDIA
|
February 22, 2021 |
|
RAKESH SINGH Vs. STATE OF U.P.
|
November 2, 2021 |
|
RAKESH SINGH Vs. STATE OF U. P.
|
June 25, 2021 |
|
RAKESH SINGH Vs. UNION OF INDIA
|
January 11, 2021 |
|
RAKESH SINGHAL Vs. STATE OF U.P.
|
August 13, 2021 |
|
RAM ASHISH YADAV Vs. STATE OF U.P
|
November 11, 2021 |
|
RAM ASREY Vs. RAM JEET DUBEY
|
March 23, 2021 |
|
RAM AVADH YADAV Vs. STATE OF U.P.
|
November 30, 2021 |
|
RAM AWADH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
|
December 6, 2021 |
|
RAM AWATAR Vs. STATE OF U. P.
|
February 19, 2021 |
|
RAM BABU Vs. STATE OF U.P.
|
October 29, 2021 |
|
RAM BACHAN RAM Vs. UNION OF INDIA
|
March 26, 2021 |
|
RAM BAHAL Vs. STATE OF U.P.
|
September 20, 2021 |
|
RAM CHANDRA VERMA Vs. STATE OF U. P.
|
August 9, 2021 |
|
RAM CHARITRA TIWARI Vs. STATE OF U.P.
|
July 13, 2021 |
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RAM DAS Vs. STATE OF U.P.
|
January 5, 2021 |
|
RAM DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 12, 2021 |
|
RAM DULAR Vs. STATE OF U.P
|
August 25, 2021 |
|
RAM DULARE Vs. STATE OF U.P.
|
August 9, 2021 |
|
RAM JANE Vs. STATE OF U. P.
|
July 22, 2021 |
|
RAM JAS Vs. RAM AWADH
|
December 7, 2021 |
|
RAM KALI Vs. STATE OF U.P.
|
November 8, 2021 |
|
RAM KEWAL Vs. CIVIL JUDGE (J.D) A. NAGAR
|
March 9, 2021 |
|
RAM KHELAWAN Vs. STATE OF U. P.
|
January 8, 2021 |
|
RAM KISHAN YADAV Vs. STATE OF U. P.
|
July 12, 2021 |
|
RAM KUMAR Vs. STATE OF U.P.
|
June 4, 2021 |
|
RAM KUMAR Vs. STATE OF U.P.
|
November 18, 2021 |
|
RAM KUMAR Vs. STATE
|
February 2, 2021 |
|
RAM KUMAR AWASTHI Vs. RAJESHWAR
|
November 15, 2021 |
|
RAM LAKHAN Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAM LAKHAN Vs. J.D.C.
|
July 12, 2021 |
|
RAM LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 1, 2021 |
|
RAM MILAN Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
September 9, 2021 |
|
RAM MURTI DEVI Vs. STATE OF U.P.
|
March 26, 2021 |
|
RAM NARAIN Vs. STATE OF U.P
|
January 21, 2021 |
|
RAM NARAYAN Vs. STATE OF U. P.
|
July 20, 2021 |
|
RAM NARAYAN Vs. RAJ NARAYAN
|
December 1, 2021 |
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RAM NARESH Vs. STATE OF U. P.
|
July 19, 2021 |
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RAM NARESH MISRA Vs. SITA RAM
|
June 21, 2021 |
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RAM NAYAN SINGH Vs. STATE OF U.P.
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November 27, 2021 |
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RAM NIHOR Vs. STATE OF U.P.
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September 27, 2021 |
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RAM PAL Vs. STATE OF U. P.
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January 29, 2021 |
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RAM PAL SONI Vs. STATE OF U.P.
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September 29, 2021 |
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RAM PAWAN SINGH Vs. D.D.C.
|
July 20, 2021 |
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RAM PRAKASH Vs. STATE OF U. P.
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June 9, 2021 |
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RAM PRAKASH Vs. STATE OF U.P.
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December 21, 2021 |
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RAM PRAKASH ALIAS PAPPU YADAV Vs. STATE OF U.P.
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December 3, 2021 |
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RAM PRAKASH BAJPAI Vs. STATE OF U.P
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March 15, 2021 |
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RAM PRASAD Vs. STATE OF.U.P
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July 9, 2021 |
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RAM PRATAP SINGH Vs. STATE OF U.P.
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May 11, 2021 |
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RAM PRATAP SINGH Vs. STATE OF U.P
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February 19, 2021 |
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RAM PYARE VISHWAKARMA Vs. STATE OF U.P.
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July 7, 2021 |
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RAM RANG DUBEY Vs. STATE OF U.P.
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January 22, 2021 |
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RAM SAGAR Vs. STATE OF U.P
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October 5, 2021 |
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RAM SAHAI Vs. STATE OF U.P.
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August 5, 2021 |
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RAM SAMUJH Vs. STATE OF U. P.
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July 8, 2021 |
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RAM SEWAK Vs. DEPUTY DIRECTOR OF CONOSOLIDATION(D.D.C.) SHRAWASTI
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January 11, 2021 |
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RAM SHARAN JATAV Vs. STATE OF U.P.
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December 17, 2021 |
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RAM SHARAN TRIPATHI Vs. STATE OF U.P.
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September 15, 2021 |
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RAM SHIROMANI SHUKL. Vs. STATE OF U.P.
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July 7, 2021 |
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RAM SHREE Vs. STATE OF U. P.
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October 23, 2021 |
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RAM SHYAM Vs. STATE OF U.P.
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December 21, 2021 |
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RAM SINGAR Vs. BOARD OF REVENUE U.P. LKO.
|
April 6, 2021 |
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RAM SUMER Vs. STATE OF U.P.
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October 6, 2021 |
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RAM SUNDER Vs. JOINT DIRECTOR OF CONSOLIDATION, SULTANPUR
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June 21, 2021 |
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RAM SURAT CHAUDHARY Vs. STATE OF U. P.
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June 29, 2021 |
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RAM SURAT VERMA Vs. STATE OF U.P.
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November 30, 2021 |
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RAM TEERTH Vs. STATE OF U. P.
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January 18, 2021 |
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RAM VILAS Vs. COMMISSIONER DEVI PATAN MANDAL GONDA
|
December 17, 2021 |
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RAM YAGGA Vs. RAM NIWAZ
|
June 3, 2021 |
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RAMA NANDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 6, 2021 |
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RAMAKANT Vs. STATE OF U.P.
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January 25, 2021 |
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RAMASANKAR KUSHWAHA Vs. STATE OF U.P.
|
October 29, 2021 |
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RAMBABU Vs. STATE OF U.P.
|
July 27, 2021 |
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RAMBIR SINGH Vs. STATE OF U.P
|
October 26, 2021 |
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RAMDAS TUREHA Vs. STATE OF U.P.
|
August 17, 2021 |
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RAMENDRA SONI Vs. STATE OF U. P.
|
August 17, 2021 |
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RAMESH Vs. STATE OF U.P.
|
August 11, 2021 |
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RAMESH Vs. STATE OF U.P.
|
October 25, 2021 |
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RAMESH CHANDRA Vs. KRISHNA KUMAR
|
February 24, 2021 |
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RAMESH CHANDRA Vs. KRISHNA KUMAR
|
February 26, 2021 |
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RAMESH CHANDRA Vs. BOARD OF REVENUE,U.P., LUCKNOW
|
September 17, 2021 |
|
RAMESH CHANDRA GUPTA Vs. JAGDISH CHANDRA SAMDANI
|
August 5, 2021 |
|
RAMESH CHANDRA MISHRA Vs. UNION OF INDIA
|
December 16, 2021 |
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RAMESH CHANDRA SINGH Vs. STATE OF U.P.
|
August 24, 2021 |
|
RAMESH CHATURVEDI Vs. STATE OF U.P.
|
November 22, 2021 |
|
RAMESH CHAURASIYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 20, 2021 |
|
RAMESH KUMAR Vs. CIVIL JUDGE, JUNIOR DIVISION
|
January 6, 2021 |
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RAMESH KUMAR AGARWAL Vs. NARESH KUMAR AGARWAL
|
August 19, 2021 |
|
RAMESH KUMAR SHARMA Vs. GOOL POPUT
|
August 2, 2021 |
|
RAMESHWAR PRASAD Vs. SHANTI DEVI
|
July 9, 2021 |
|
RAMJAS Vs. COMP AUTH /SPCL LAND ACQUISITION OFFICER BARABANKI
|
February 4, 2021 |
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RAMJI AGNIHOTRI Vs. STATE OF U.P.
|
October 1, 2021 |
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RAMJI YADAV Vs. STATE OF U.P.
|
November 22, 2021 |
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RAMKESH VERMA Vs. STATE OF U. P.
|
January 22, 2021 |
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RAMLATA SINGH Vs. ARUN KUMAR DUBEY
|
August 6, 2021 |
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RAMPAL SINGH Vs. STATE OF U. P.
|
March 5, 2021 |
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RAMPHAL SINGH Vs. STATE OF U.P.
|
March 3, 2021 |
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RAMROOP Vs. STATE OF U.P.
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November 22, 2021 |
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RAMU Vs. STATE OF U. P.
|
July 6, 2021 |
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RAMU Vs. STATE OF U. P.
|
July 30, 2021 |
|
RAMU Vs. U.O.I, NARCOTICS CONTROL BUREAU
|
July 2, 2021 |
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RAMVEER SINGH Vs. STATE OF U.P
|
May 5, 2021 |
|
RANJEET Vs. STATE OF U. P.
|
July 19, 2021 |
|
RANVEER SINGH Vs. UNION OF INDIA
|
May 24, 2021 |
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RANVEER SINGH Vs. STATE OF U.P.
|
March 19, 2021 |
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RASHMI JAIN Vs. SEEMA DEVI
|
April 13, 2021 |
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RASOOL AHMAD Vs. STATE OF U.P.
|
November 2, 2021 |
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RATAN KUMAR SARASWAT Vs. STATE OF U. P.
|
January 22, 2021 |
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RAVENDRA SINGH Vs. STATE OF U. P.
|
December 2, 2021 |
|
RAVI Vs. STATE OF U.P.
|
January 11, 2021 |
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RAVI Vs. STATE OF U.P.
|
December 16, 2021 |
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RAVI AHUJA Vs. RAJEEV KUMAR
|
December 23, 2021 |
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RAVI AHUJA Vs. RAJEEV KUMAR
|
December 24, 2021 |
|
RAVI SHANKAR CHAUHAN Vs. STATE OF U.P.
|
June 30, 2021 |
|
RAVI SHANKER SHARMA Vs. STATE OF U.P.
|
September 9, 2021 |
|
RAVINDRA Vs. STATE
|
November 30, 2021 |
|
RAVINDRA KUMAR Vs. BOARD OF REVENUE LUCKNOW THRU ITS CHAIRMAN
|
February 3, 2021 |
|
RAVINDRA PRATAP SHAHI @ PAPPU SHAHI Vs. STATE OF U.P.
|
October 25, 2021 |
|
RAVINDRA TONDE Vs. STATE OF U. P.
|
January 29, 2021 |
|
RAVURU NAGARAJU Vs. STATE OF A.P
|
September 23, 2021 |
|
REENA Vs. STATE OF U. P.
|
February 1, 2021 |
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REETA Vs. ANKIT KUMAR
|
August 5, 2021 |
|
REETA PANDEY Vs. STATE OF U.P.
|
December 8, 2021 |
|
REEVAN SINGH Vs. STATE OF U.P.
|
December 8, 2021 |
|
REGIONAL MANAGER U.P. STATE ROAD TRANSPORT CORPORATION Vs. PRABHU DAYAL
|
October 28, 2021 |
|
REGIONAL MANAGER U.P.S.R.T.C. Vs. SABARI BEGUM
|
September 6, 2021 |
|
REKHA Vs. STATE OF U. P.
|
February 5, 2021 |
|
RENU CHAUDHARY Vs. STATE OF U. P.
|
December 24, 2021 |
|
RESHAM SINGH Vs. STATE OF UTTAR PRADESH
|
October 1, 2021 |
|
RESHU @ NITYA Vs. STATE OF U.P.
|
October 22, 2021 |
|
RESOURSYS TELECOM DELHI Vs. STATE NUTRITION THRU SECY. LUCKNOW
|
August 18, 2021 |
|
RINA UPADHYAY Vs. STATE OF U.P.
|
July 5, 2021 |
|
RINKA ALIAS JITENDRA Vs. STATE OF U.P.
|
November 30, 2021 |
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RINKAJ YADAV Vs. STATE OF U.P.
|
June 9, 2021 |
|
RINKU Vs. STATE OF U.P
|
February 5, 2021 |
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RINKU GUPTA Vs. STATE OF U.P.
|
October 1, 2021 |
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RINKU SINGH Vs. STATE OF U.P.
|
October 8, 2021 |
|
RISHI MOHAN SRIVASTAVA Vs. STATE OF U.P.
|
August 13, 2021 |
|
RISHI RAM SAHU Vs. MAHENDRA KUMAR TRIPATHI
|
November 26, 2021 |
|
RITESH KUMAR Vs. STATE OF U. P.
|
August 5, 2021 |
|
RITESH RAWAT Vs. STATE OF U.P.
|
February 3, 2021 |
|
RITESH SIDHWANI Vs. STATE OF U.P.
|
December 10, 2021 |
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RITU JUTSHI Vs. RUKMINI KAUL
|
August 17, 2021 |
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RIYAJUDDIN Vs. STATE OF U. P.
|
August 9, 2021 |
|
RIYASAT ALI Vs. STATE OF U P
|
March 26, 2021 |
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RIYAZAT KHAN Vs. STATE OF U.P.
|
September 17, 2021 |
|
RIYAZUDDIN @ PUTTAN Vs. COMMISSIONER DEVI PATAN GONDA
|
March 19, 2021 |
|
ROBINS KUMAR SINGH Vs. STATE OF U P
|
September 14, 2021 |
|
ROHIT Vs. STATE OF U. P.
|
January 18, 2021 |
|
ROHIT Vs. STATE OF U.P.
|
August 6, 2021 |
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ROHIT BHATI Vs. STATE OF U. P.
|
July 20, 2021 |
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ROHIT KUMAR Vs. STATE OF U.P.
|
October 29, 2021 |
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ROHIT SHUKLA Vs. STATE OF U P
|
May 7, 2021 |
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ROHIT VERMA Vs. STATE OF U.P.
|
June 29, 2021 |
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ROOMALI Vs. STATE OF U.P.
|
October 21, 2021 |
|
ROSHAN LAL @ PARAHA Vs. STATE OF U.P.
|
July 2, 2021 |
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ROSHANEE SINGH Vs. STATE OF U. P.
|
January 27, 2021 |
|
ROSHNI TIWARI Vs. BALMUKUND TIWARI
|
October 21, 2021 |
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RUCHI TRIPATHI Vs. STATE OF U. P.
|
February 23, 2021 |
|
RUKSANA AND ORS. Vs. STATE OF U.P.
|
January 11, 2021 |
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S. MUKHOPADHYAY Vs. NARESH KUMAR
|
September 2, 2021 |
|
S. P. MATHUR Vs. R. P. SHARMA, FOOD INSPECTOR
|
July 30, 2021 |
|
SAANVI Vs. NEHA SMRITI
|
July 26, 2021 |
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SACHIN KUMAR Vs. STATE OF U. P.
|
August 5, 2021 |
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SACHIN KUMAR Vs. STATE OF U.P.
|
August 6, 2021 |
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SACHIN SAINI Vs. STATE OF U.P.
|
January 6, 2021 |
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SACHIN SINGH Vs. STATE OF U. P.
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February 22, 2021 |
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SACHIN YADAV Vs. STATE OF U.P
|
October 21, 2021 |
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SADAN YADAV Vs. STATE OF U. P.
|
August 18, 2021 |
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SADDAM ALI Vs. STATE OF U.P.
|
July 12, 2021 |
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SADHANA DEVI Vs. STATE OF U.P.
|
June 30, 2021 |
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SADHNA KUMARI Vs. STATE OF U.P.
|
April 15, 2021 |
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SAEEDA ASHRAF Vs. V ADDITIONAL DISTRICT JUDGE FAIZABAD
|
October 23, 2021 |
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SAFIYA SULTANA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 12, 2021 |
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SAGAR Vs. STATE OF U.P.
|
September 3, 2021 |
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SAGEER KHAN Vs. STATE OF U. P.
|
February 19, 2021 |
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SAGHIRUL HASAN Vs. STATE OF U.P.
|
August 11, 2021 |
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SAHAB Vs. STATE OF U.P.
|
September 2, 2021 |
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SAHEB SARAN PANDEY Vs. STATE OF U.P.
|
November 22, 2021 |
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SAHIL BEG Vs. STATE OF U. P.
|
July 26, 2021 |
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SAIF AHMAD Vs. STATE OF U.P.
|
April 16, 2021 |
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SAIMA Vs. STATE OF U.P
|
November 1, 2021 |
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SAIYYAD AZADAR HUSAIN Vs. SWAMI VIVEKA NAND VIDHYASHRAM
|
August 5, 2021 |
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SAJID Vs. STATE OF U.P.
|
December 21, 2021 |
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SALAUDDIN Vs. STATE OF U. P.
|
July 22, 2021 |
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SALLO DEVI ALIAS SARLA DEVI Vs. STATE OF U.P.
|
July 22, 2021 |
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SALMAN Vs. STATE OF U.P.
|
July 5, 2021 |
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SAMEER Vs. STATE OF U. P.
|
January 29, 2021 |
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SAMREEN FATIMA @ NEHA Vs. STATE OF U.P.
|
December 22, 2021 |
|
SANDEEP @ PINTU Vs. STATE OF U.P.
|
November 26, 2021 |
|
SANDEEP KUMAR Vs. STATE OF U.P.
|
April 7, 2021 |
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SANDEEP KUMAR Vs. STATE OF U. P.
|
March 2, 2021 |
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SANDEEP KUMAR PANDEY Vs. STATE OF U. P.
|
July 8, 2021 |
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SANDEEP SINGH Vs. STATE OF U. P.
|
January 21, 2021 |
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SANDEEP TRIPATHI Vs. STATE OF U. P.
|
February 19, 2021 |
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SANDHYA YADAV Vs. STATE OF U. P.
|
May 27, 2021 |
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SANI @ SUNIL KUMAR Vs. STATE OF U.P.
|
July 28, 2021 |
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SANJAY Vs. STATE OF U. P.
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July 22, 2021 |
|
SANJAY Vs. STATE OF UP
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January 18, 2021 |
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SANJAY @ KALLA Vs. STATE OF U.P.
|
November 18, 2021 |
|
SANJAY GULATI Vs. STATE OF U. P.
|
November 11, 2021 |
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SANJAY KUMAR Vs. U.P. ZILADHIKARI
|
June 25, 2021 |
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SANJAY KUMAR SADWANI Vs. RAMLAL AND SONS
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August 31, 2021 |
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SANJAY KUMAR SHARMA Vs. STATE OF U. P.
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February 10, 2021 |
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SANJAY KUMAR SHUKLA Vs. STATE OF U. P.
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July 27, 2021 |
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SANJAY MAHESHWARI Vs. STATE OF U.P.
|
September 28, 2021 |
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SANJAY MAURYA Vs. STATE OF U. P.
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January 29, 2021 |
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SANJAY SHARMA Vs. STATE OF U. P.
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January 29, 2021 |
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SANJAY SHARMA Vs. STATE OF U.P.
|
December 24, 2021 |
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SANJAY SINGH Vs. STATE OF U.P. AND ANOTHER
|
February 10, 2021 |
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SANJAY SINGH Vs. STATE OF U. P.
|
August 5, 2021 |
|
SANJEET TIWARI Vs. STATE OF U P
|
May 25, 2021 |
|
SANJEEV KUMAR SIBBAL Vs. PRAMOD KUMAR TIWARI
|
February 8, 2021 |
|
SANJOG AGARWAL @ POLO @ SANJU MAISI @ SONU Vs. STATE OF U.P.
|
May 25, 2021 |
|
SANJU Vs. STATE OF U. P.
|
July 14, 2021 |
|
SANKATA DEVI Vs. RAM DEO
|
December 15, 2021 |
|
SANNY KUMAR Vs. STATE OF U.P.
|
March 19, 2021 |
|
SANOJ KUMAR Vs. STATE OF U. P.
|
July 26, 2021 |
|
SANT RAM Vs. STATE OF U. P.
|
January 21, 2021 |
|
SANT RAM Vs. D.D.C.FAIZABAD
|
September 22, 2021 |
|
SANTOSH Vs. STATE OF U.P.
|
August 24, 2021 |
|
SANTOSH Vs. STATE OF U P
|
February 22, 2021 |
|
SANTOSH BATHAM Vs. STATE OF U. P.
|
June 30, 2021 |
|
SANTOSH BIND ALIAS KALLU Vs. STATE OF U.P.
|
November 12, 2021 |
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SANTOSH KUMAR GAUTAM Vs. STATE OF U. P.
|
March 18, 2021 |
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SARAN KUMAR YADAV Vs. STATE OF U.P.
|
February 9, 2021 |
|
SARASWATI PARASAD PATHAK Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 8, 2021 |
|
SARDAR GURMEET SINGH Vs. RAJ KATYAL
|
September 29, 2021 |
|
SARJU PRASAD Vs. THE COLLECTOR/D.D.C. UNNAO
|
January 29, 2021 |
|
SARLA DEVI Vs. D.D.C.KHER
|
January 12, 2021 |
|
SAROJ DEVI Vs. AMAR JEET SINGH
|
August 10, 2021 |
|
SAROJ PORWAR Vs. JUGAL KISHORE
|
September 1, 2021 |
|
SARSWATI LAGHU MADHYAMIK VIDYALAYA Vs. STATE OF U. P.
|
January 18, 2021 |
|
SARTAJ Vs. STATE OF U.P.
|
July 23, 2021 |
|
SARTAJ CHAUDHARY Vs. STATE OF U.P.
|
May 5, 2021 |
|
SARVAJEET SINGH Vs. D.D.C.
|
July 16, 2021 |
|
SARVESH KUMAR DIXIT Vs. STATE OF U. P.
|
August 9, 2021 |
|
SARVESH KUMAR TIWARI Vs. STATE OF U.P.
|
November 18, 2021 |
|
SARWARI Vs. STATE OF U.P.
|
November 18, 2021 |
|
SATAYAWATI Vs. VIDYA PRAKASH
|
August 2, 2021 |
|
SATBIR SINGH Vs. ADDL COMMISSIONER
|
August 4, 2021 |
|
SATENDRA Vs. STATE OF U. P.
|
September 2, 2021 |
|
SATENDRA KUMAR ANTIL Vs. C.B.I.
|
July 1, 2021 |
|
SATISH Vs. STATE OF U.P.
|
August 2, 2021 |
|
SATISH Vs. STATE OF U.P.
|
August 24, 2021 |
|
SATISH Vs. STATE OF U.P.
|
September 3, 2021 |
|
SATISH CHAND SHARMA Vs. MANOJ
|
March 26, 2021 |
|
SATISH KASHYAP Vs. STATE OF U. P.
|
February 10, 2021 |
|
SATISH KUMAR Vs. RAM KISHORE
|
September 1, 2021 |
|
SATISH KUMAR Vs. STATE OF U.P.
|
November 11, 2021 |
|
SATISH KUMAR SONKER Vs. STATE OF U. P.
|
July 29, 2021 |
|
SATISH MAURYA Vs. DIVYA NEHA
|
October 4, 2021 |
|
SATISH RAI Vs. STATE OF U.P.
|
June 24, 2021 |
|
SATYA DEV DUBEY Vs. STATE OF U.P.
|
January 28, 2021 |
|
SATYA PRABHA DEVI Vs. CHOLA MANDAL M.S. GENERAL INSURANCE CO.LTD
|
September 8, 2021 |
|
SATYAM TEWARI Vs. STATE OF U.P.
|
November 22, 2021 |
|
SATYAPAL CHOPRA Vs. ADDITIONAL DISTRICT JUDGE
|
March 19, 2021 |
|
SATYAPAL SINGH Vs. MANOJ KUMAR
|
September 1, 2021 |
|
SATYAVRAT RAI Vs. STATE OF U.P.
|
April 19, 2021 |
|
SATYENDRA KUMAR VERMA Vs. STATE OF U.P. AND ORS.
|
January 25, 2021 |
|
SATYPAL SINGH Vs. STATE OF U.P.
|
March 17, 2021 |
|
SAUMYA TIWARI Vs. STATE OF U.P.
|
December 16, 2021 |
|
SAURABH KUMAR PANDEY Vs. RESERVE BANK OF INDIA
|
October 1, 2021 |
|
SAURABH KUMAR SHARMA Vs. STATE OF U.P.
|
June 21, 2021 |
|
SAVIR Vs. STATE OF U. P.
|
February 5, 2021 |
|
SAVITA Vs. STATE OF U.P.
|
October 6, 2021 |
|
SAVITRI DEVI Vs. ADDL COMMISSIONER, JUDICIAL II, LKO
|
May 26, 2021 |
|
SAYARA URUUZ Vs. STATE OF U. P.
|
August 10, 2021 |
|
SAYEED ABSAR BIDI WORKS Vs. STATE OF U.P.
|
December 23, 2021 |
|
SAYEED ALIAS SAHID Vs. STATE OF U.P.
|
September 27, 2021 |
|
SCHOLAR EDUCATION TRUST OF INDIA Vs. BANK OF INDIA
|
July 6, 2021 |
|
SEARCH OPERATOR ASSOCIATION Vs. STATE OF U. P.
|
June 23, 2021 |
|
SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION Vs. KABIR JAISWAL
|
August 6, 2021 |
|
SECRETARY UTTAR PRADESH SUBORDINATE SERVICE Vs. INDRA PRAKASH PATEL
|
July 7, 2021 |
|
SEEMA DEVI Vs. STATE OF U.P
|
September 23, 2021 |
|
SEEMA PANDEY Vs. STATE OF U.P.
|
July 6, 2021 |
|
SEEMA SACHAN Vs. AJEET SINGH PAL
|
March 10, 2021 |
|
SHABBIR Vs. STATE OF U. P.
|
June 15, 2021 |
|
SHABBU Vs. MOINDUDDIN
|
March 9, 2021 |
|
SHAHAB ALAM Vs. STATE OF U. P.
|
January 11, 2021 |
|
SHAHEEM SHEIKH Vs. STATE OF U.P.
|
September 22, 2021 |
|
SHAHEEN ZAMAL ZAIDI Vs. STATE OF U.P.
|
January 21, 2021 |
|
SHAHID NABI Vs. STATE OF U.P.
|
September 9, 2021 |
|
SHAHNAZ HAIDER ZAIDI SUB INSPECTOR Vs. STATE OF U.P.
|
July 5, 2021 |
|
SHAHNAZ PRAVEEN Vs. SHREE RAMA ROADWAYS
|
January 7, 2021 |
|
SHAKEEL AHMAD Vs. STATE OF U.P.
|
March 3, 2021 |
|
SHAKIR ALI AND ORS. Vs. THE STATE OF U.P.
|
January 8, 2021 |
|
SHAKIR MEWATI Vs. STATE OF U.P.
|
June 9, 2021 |
|
SHAKUNTALA DEVI Vs. RAVENDRA SINGH
|
October 8, 2021 |
|
SHAM-E-HUSAINI HOSPITAL AND TRAUMA CENTER Vs. STATE OF U.P.
|
September 7, 2021 |
|
SHAMEEM AHMAD Vs. STATE OF U. P.
|
June 21, 2021 |
|
SHAMI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 30, 2021 |
|
SHAMIM BEGUM Vs. MANAGER NATIONAL INSURANCE CO. ALIGARH
|
September 2, 2021 |
|
SHAMSHAD AHMAD Vs. STATE OF U.P.
|
September 16, 2021 |
|
SHAMSHAD AHMAD Vs. STATE OF U.P.
|
December 17, 2021 |
|
SHANKAR LAL Vs. STATE OF U. P.
|
July 27, 2021 |
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SHANTI SWAROOP KRISHI INTER COLLEGE Vs. STATE OF U.P
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August 17, 2021 |
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SHARAFAT Vs. STATE OF U. P.
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January 20, 2021 |
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SHARDA RANI Vs. GENERAL MANAGER, LUCKNOW JAL SANSTHAN
|
January 12, 2021 |
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SHARVAN KUMAR KAUSHAL Vs. SUB DIVISIONAL MAGISTRATE, TEHSIL UTRAULA, BALRAMPUR
|
October 27, 2021 |
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SHASHANK JAISWAL Vs. STATE OF U.P.
|
March 17, 2021 |
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SHASHANK SINGH AND 4 OTHERS Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
December 3, 2021 |
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SHASHIBALA Vs. JOGINDRA SINGH
|
August 31, 2021 |
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SHEELA Vs. STATE OF U.P.
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July 30, 2021 |
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SHEETAL Vs. STATE OF U. P.
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June 25, 2021 |
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SHEETAL Vs. STATE OF U.P.
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September 30, 2021 |
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SHEKHAR Vs. STATE OF U.P
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March 16, 2021 |
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SHEO BAHADUR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
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July 5, 2021 |
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SHEO SAGAR Vs. STATE OF U.P.
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December 22, 2021 |
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SHEORAJ SINGH AND 5 OTHERS Vs. STATE OF U. P.
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January 21, 2021 |
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SHEORAJ SINGH TYAGI Vs. PRATHAM TYAGI
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October 6, 2021 |
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SHER ALI Vs. STATE OF U.P.
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August 25, 2021 |
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SHER ALI Vs. STATE OF U.P.
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October 5, 2021 |
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SHESH NATH SINGH Vs. STATE OF U. P.
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June 7, 2021 |
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SHEZAD Vs. SHAREEF
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November 12, 2021 |
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SHIGORIKA SINGH Vs. DR. ABHINANDAN SINGH
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February 22, 2021 |
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SHIKANDAR Vs. STATE OF U. P.
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February 1, 2021 |
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SHIKHA Vs. STATE OF U.P.
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July 22, 2021 |
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SHIKHA MAHESHWARI Vs. STATE OF U.P.
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April 16, 2021 |
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SHIKSHA EDUCATIONAL TRUST & 2 ORS. Vs. STATE OF U.P.
|
July 2, 2021 |
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SHILPI SINGH Vs. STATE OF U. P.
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August 3, 2021 |
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SHIO BRAT SINGH Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) PRAYAGRAJ
|
October 29, 2021 |
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SHIPRA SRISTHI APARTMENT Vs. STATE OF U.P.
|
January 5, 2021 |
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SHISHIR PATEL Vs. UNION OF INDIA
|
September 28, 2021 |
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SHIV BAHADUR NISHAD Vs. ORIENTAL INSURANCE CO. LTD
|
February 2, 2021 |
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SHIV DARSHAN YADAV Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
|
February 25, 2021 |
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SHIV DEVI Vs. STATE OF U. P.
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July 9, 2021 |
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SHIV KUMAR Vs. STATE OF U.P.
|
October 26, 2021 |
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SHIV KUMAR Vs. STATE OF U.P.
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July 27, 2021 |
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SHIV KUMAR Vs. STATE OF U.P.
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November 25, 2021 |
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SHIV KUMAR MISHRA Vs. STATE OF U.P
|
September 7, 2021 |
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SHIV KUMAR VERMA Vs. STATE OF U.P.
|
June 11, 2021 |
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SHIV KUMARI SONI Vs. STATE OF U.P
|
September 22, 2021 |
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SHIV NATH SINGH Vs. UNION OF INDIA
|
October 5, 2021 |
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SHIV PRASAD DUVEY Vs. STATE OF U.P
|
April 8, 2021 |
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SHIV PRASAD GUPTA Vs. STATE OF U.P.
|
September 15, 2021 |
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SHIV PRATAP SINGH Vs. CONSOLIDATION COMMISSIONER
|
July 29, 2021 |
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SHIV SAGAR Vs. STATE OF U. P.
|
July 6, 2021 |
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SHIV SHANKAR Vs. STATE OF U P
|
June 14, 2021 |
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SHIV SHANKAR GOUTAM Vs. STATE OF U P
|
May 12, 2021 |
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SHIV SINGH Vs. STATE OF U.P.
|
October 6, 2021 |
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SHIVA KANT Vs. STATE OF U.P.
|
December 3, 2021 |
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SHIVA MINOR Vs. STATE OF U P
|
March 1, 2021 |
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SHIVAM Vs. STATE OF U.P.
|
April 5, 2021 |
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SHIVAM TIWARI Vs. STATE OF U. P.
|
July 14, 2021 |
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SHIVANGI GUPTA Vs. YOGESH JAISWAL
|
January 18, 2021 |
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SHIVANYA PANDEY Vs. STATE OF U.P.
|
November 26, 2021 |
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SHIVKALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 23, 2021 |
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SHIVKUMAR TIWARI Vs. RAGHAV RAM GUPTA
|
January 8, 2021 |
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SHRADDHA TRIPATHI Vs. ELECTION COMMISSION OF INDIA
|
January 11, 2021 |
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SHREE PAL Vs. STATE
|
July 20, 2021 |
|
SHRI GOPAL INTER COLLEGE THRU Vs. STATE OF U.P.
|
February 11, 2021 |
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SHRI KRASHAN Vs. ADDI.COMMISSIONER
|
March 17, 2021 |
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SHRIPRAKASH UPADHAYA Vs. STATE OF U. P.
|
January 18, 2021 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. RANJANA KUSHWAHA
|
August 5, 2021 |
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SHRISH CHANDRA MISHRA Vs. STATE OF U.P.
|
August 18, 2021 |
|
SHRUTI BHATNAGAR Vs. MAYANK BHATNAGAR
|
August 12, 2021 |
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SHUBH KARAN PANDEY Vs. STATE OF U.P.
|
March 5, 2021 |
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SHUBHAM VERMA Vs. STATE OF U.P.
|
November 11, 2021 |
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SHUEB MAHMOOD KIDWAI Vs. STATE OF U. P.
|
February 23, 2021 |
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SHWETA SINGH Vs. VIJAY SHUKLA
|
January 28, 2021 |
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SHYAM BIHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 21, 2021 |
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SHYAM LAL Vs. KRISHNA DEVI
|
January 22, 2021 |
|
SHYAM SUNDAR VERMA Vs. JAGAT AND 14 OTHERS
|
February 10, 2021 |
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SHYAM SUNDAR YADAV Vs. STATE OF U. P.
|
July 8, 2021 |
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SHYORAJ SINGH Vs. STATE OF U.P.
|
December 14, 2021 |
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SIBTULAIN KHAN Vs. STATE OF U.P.
|
January 6, 2021 |
|
SIEMENS LIMITED Vs. MADHYANCHAL VIDYUT VITRAN NIGAM LTD.
|
January 18, 2021 |
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SIMA SINGH Vs. STATE OF U.P.
|
March 9, 2021 |
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SISMAGIC INDIA Vs. STATE OF U.P.
|
February 18, 2021 |
|
SITA RAI Vs. NATIONAL INSURANCE CO. LTD.
|
October 8, 2021 |
|
SITANSHU DUTTA Vs. PIYUSH VERMA
|
March 19, 2021 |
|
SITARA DEVI Vs. STATE OF U. P.
|
August 16, 2021 |
|
SIYARAM @ SHIVA RAM Vs. STATE OF U.P.
|
December 7, 2021 |
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SMT. AFSHAN ANSARI Vs. STATE OF U.P.
|
January 5, 2021 |
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SMT. MADHU GOSHWAMI Vs. STATE OF U.P.
|
April 13, 2021 |
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SMT. SEEMA ARORA Vs. STATE OF U.P.
|
May 7, 2021 |
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SMT. SEEMA YADAV Vs. GAYATRI KUMAR
|
July 27, 2021 |
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SMT. SHANTI DEVI Vs. BALKRISHNA MISHRA
|
July 13, 2021 |
|
SMT. SUNITA RAWAT Vs. STATE OF U.P.
|
June 23, 2021 |
|
SMT. SUSHMA GUPTA Vs. SMT. SIYA PEYARI
|
August 25, 2021 |
|
SMT. URMILA Vs. STATE OF U.P.
|
August 11, 2021 |
|
SMT. VIJAI LAKSHMI Vs. LALJI
|
October 27, 2021 |
|
SMT.POORNIMA ASTHANA Vs. STATE OF U.P.
|
August 17, 2021 |
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SMT.RAMA DEVI Vs. STATE OF U.P.
|
July 12, 2021 |
|
SOHRAT Vs. A.D.M.FINANCE/REVENUE/D.D.C. MAHARAJGANJ
|
September 29, 2021 |
|
SOKENDRA Vs. STATE OF U.P.
|
December 10, 2021 |
|
SOMAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
November 24, 2021 |
|
SONE LAL KUSHWAHA Vs. PRESIDING OFFICER
|
December 4, 2021 |
|
SONIYA Vs. STATE OF U. P.
|
February 10, 2021 |
|
SONPAL Vs. STATE OF U.P.
|
November 24, 2021 |
|
SONU Vs. STATE OF U.P.
|
July 19, 2021 |
|
SONU @ MOHD. ISHTIYAQ THROUGH MOTHER SHAMEEM BANO Vs. UNION OF INDIA
|
November 1, 2021 |
|
SONU KUSHWAHA Vs. STATE OF U.P.
|
November 18, 2021 |
|
SOOMAN KHAN Vs. STATE OF U.P.
|
August 6, 2021 |
|
SORAN Vs. STATE OF U.P.
|
October 22, 2021 |
|
SPML INFRA LIMITED Vs. STATE OF U.P.
|
September 20, 2021 |
|
SRI ISHWAR MAHARAJ UCHCHATAR MADHYAMIK VIDYALAYA INTER COLLEGE Vs. STATE OF U.P.
|
December 3, 2021 |
|
SRI MAA CHEMIST Vs. STATE OF U.P
|
August 17, 2021 |
|
SRI MAHANTH RAMASHRAY DAS SNAKOTTAR MAHAVIDYALAYA Vs. STATE OF U.P
|
November 12, 2021 |
|
SRIDEV KUMAR MUDULI Vs. SATYABRAT NAYAK
|
March 19, 2021 |
|
SRIKANT Vs. STATE OF U.P.
|
September 23, 2021 |
|
STATE OF U P Vs. BHANU PRATAP RAJPUT
|
February 8, 2021 |
|
STATE OF U P Vs. KISHORE TANDON
|
June 2, 2021 |
|
STATE OF U. P. Vs. KHUSHNOOR KHAN
|
February 17, 2021 |
|
STATE OF U. P. Vs. GOKARAN P. TIWARI
|
July 5, 2021 |
|
STATE OF U. P. Vs. MAHANAND PANDEY
|
July 14, 2021 |
|
STATE OF U. P. Vs. KULDEEP NAIYAR
|
July 13, 2021 |
|
STATE OF U. P. Vs. PRATIBHA DUBEY
|
August 5, 2021 |
|
STATE OF U. P. Vs. SHYAM LAL
|
August 5, 2021 |
|
STATE OF U. P. Vs. ASLAM
|
July 8, 2021 |
|
STATE OF U. P. Vs. GVK EMRI (UP) PVT. LTD.
|
August 5, 2021 |
|
STATE OF U. P. Vs. CHIEF CONTROLLING REVENUE AUTHORITY AT ALLAHABAD
|
July 20, 2021 |
|
STATE OF U. P. Vs. YASIN BEG
|
July 13, 2021 |
|
STATE OF U. P. Vs. PRESIDING OFFICER LABOUR COURT
|
August 6, 2021 |
|
STATE OF U. P. Vs. SUNDER SINGH SOLANKI
|
August 12, 2021 |
|
STATE OF U. P. Vs. VIJAY KUMAR
|
July 27, 2021 |
|
STATE OF U. P. Vs. JAI PRAKASH UTTAM
|
June 16, 2021 |
|
STATE OF U. P. Vs. NAVRATAN LAL
|
December 3, 2021 |
|
STATE OF U. P. Vs. MODERN MEDICOS JHANSI
|
December 7, 2021 |
|
STATE OF U. P. Vs. POOJA SINGH
|
November 25, 2021 |
|
STATE OF U. P. Vs. SADANAND
|
October 28, 2021 |
|
STATE OF U.P Vs. OM PRAKASH SONI
|
August 27, 2021 |
|
STATE OF U.P Vs. RAM GOVIND RAI
|
February 9, 2021 |
|
STATE OF U.P Vs. SHIV KUMAR VERMA
|
March 12, 2021 |
|
STATE OF U.P. Vs. MOHIT KUMAR
|
August 13, 2021 |
|
STATE OF U.P. Vs. BINDRESH SINGH
|
July 13, 2021 |
|
STATE OF U.P. Vs. CHHATRASHAKTI CONSTRUCTION COMPANY
|
July 7, 2021 |
|
STATE OF U.P. Vs. DEEP KUMAR BAJPAI
|
July 7, 2021 |
|
STATE OF U.P. Vs. PREM
|
September 6, 2021 |
|
STATE OF U.P. Vs. COMMITTEE OF MANAGEMENT SRI DURGA JI PURVA MADHYAMIK BALIKA JAMIN
|
August 27, 2021 |
|
STATE OF U.P. Vs. RAHUL CHAUBEY
|
March 18, 2021 |
|
STATE OF U.P. Vs. KAMLESH CHANDRA SHARMA
|
December 13, 2021 |
|
STATE OF U.P. Vs. SHIVNANDAN PRASAD PANDEY
|
September 16, 2021 |
|
STATE OF U.P. Vs. RAMA KANT PANDEY
|
December 24, 2021 |
|
STATE OF U.P. Vs. RAJA RAM
|
August 11, 2021 |
|
STATE OF U.P. Vs. ASHOK KUMAR SON OF MAHAVIR
|
August 12, 2021 |
|
STATE OF U.P. Vs. CHHOTE VERMA
|
August 24, 2021 |
|
STATE OF U.P. Vs. ANIL KUMAR
|
November 30, 2021 |
|
STATE OF U.P. Vs. KASHMIR SINGH
|
November 27, 2021 |
|
STATE OF U.P. Vs. ANIL KUMAR JAISAL
|
October 23, 2021 |
|
STATE OF U.P. Vs. RADHEYSHYAM
|
December 7, 2021 |
|
STATE OF U.P. Vs. SALIM
|
October 29, 2021 |
|
STATE OF U.P. Vs. MANKESHWAR
|
November 22, 2021 |
|
STATE OF U.P. Vs. SUBEDAR SINGH
|
November 27, 2021 |
|
STATE OF U.P. Vs. SWAMINATH
|
November 26, 2021 |
|
STATE OF U.P. Vs. KHUSI RAM
|
November 30, 2021 |
|
STATE OF U.P. Vs. RAJESH BIND
|
October 25, 2021 |
|
STATE OF U.P. Vs. SACHIN
|
October 23, 2021 |
|
STATE OF U.P. Vs. MAHESH NARAIN
|
February 19, 2021 |
|
STATE OF U.P. Vs. KALIM ULLAH
|
March 18, 2021 |
|
STATE OF U.P. Vs. RAMANAND
|
July 9, 2021 |
|
STATE OF U.P. Vs. MANOJ KUMAR
|
July 30, 2021 |
|
STATE OF U.P. Vs. S. J. P. INFRACON LIMITED
|
June 25, 2021 |
|
STATE OF U.P. Vs. AVANEESH KUMAR LODHI
|
November 26, 2021 |
|
STATE OF U.P. Vs. DHARMENDRA
|
November 25, 2021 |
|
STATE OF U.P.THRU PRIN.SECY. EXCISE LUCKNOW Vs. NEERAJ VERMA
|
June 14, 2021 |
|
STATE OF UTTAR PRADESH Vs. AAKASH VERMA
|
August 27, 2021 |
|
SUB INSPECTOR (CIVIL POLICE), AMOL KUMAR SHARMA Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL, LUCKNOW
|
July 8, 2021 |
|
SUBASH Vs. STATE OF U.P.
|
August 10, 2021 |
|
SUBEDAR YADAV Vs. STATE OF U.P.
|
November 24, 2021 |
|
SUBHAM @ AYUSH KUMAR PANDEY (MINOR) Vs. STATE OF U.P.
|
June 3, 2021 |
|
SUBHAS SINGH Vs. DIRECTOR OF CONSOLIDATION, AMBEDKARNAGAR
|
August 12, 2021 |
|
SUBHASH CHANDRA CHAUDHARY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 17, 2021 |
|
SUBHASH CHANDRA MAURYA Vs. STATE OF U.P
|
September 20, 2021 |
|
SUBHASH CHANDRA PANDEY Vs. STATE OF U.P.
|
September 9, 2021 |
|
SUBHASH KUMAR & 78 ORS. Vs. STATE OF U.P.
|
June 14, 2021 |
|
SUBHASH KUMAR SAROJ Vs. STATE OF U. P.
|
February 12, 2021 |
|
SUBRATI Vs. STATE OF U.P.
|
September 17, 2021 |
|
SUCHI SHARMA Vs. U.P.STATE ROAD TRANSPORT CORPORATION
|
August 12, 2021 |
|
SUDARSHAN Vs. CHIEF REVENUE OFFICER
|
September 20, 2021 |
|
SUDHA Vs. STATE OF U.P.
|
November 27, 2021 |
|
SUDHIR KUMAR Vs. STATE OF U.P.
|
August 24, 2021 |
|
SUDHIR KUMAR PASI Vs. STATE OF U.P.
|
March 23, 2021 |
|
SUDHIR KUMAR SHARMA Vs. STATE OF U.P.
|
December 2, 2021 |
|
SUDHIR KUMAR SRIVASTAVA Vs. ALOK KUMAR MUKHERJEE
|
February 18, 2021 |
|
SUKH LAL YADAV Vs. STATE OF U. P.
|
February 17, 2021 |
|
SUKHDEO SINGH KANYA LAGHU MADHYAMIK Vs. STATE OF U.P
|
October 27, 2021 |
|
SUKHRAJ Vs. STATE OF U. P.
|
March 2, 2021 |
|
SUKHRAM Vs. BOARD OF REVENUE
|
January 21, 2021 |
|
SUKUMAR JAIN (ANTICIPATORY BAIL) Vs. U.O.I.
|
February 12, 2021 |
|
SUMAN Vs. STATE OF U. P.
|
August 3, 2021 |
|
SUMAN Vs. STATE OF U.P.
|
December 13, 2021 |
|
SUMAN LATA Vs. STATE OF U.P.
|
February 26, 2021 |
|
SUMIT KUMAR NAYAK @ SUMIT NAYAK Vs. STATE OF U.P.
|
December 21, 2021 |
|
SUMIT KUMAR SHARMA Vs. UNION OF INDIA
|
December 2, 2021 |
|
SUN TOWER RESIDENTS WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
December 13, 2021 |
|
SUNDER LAL Vs. STATE OF U.P.
|
December 24, 2021 |
|
SUNDER SINGH SOLANKI Vs. STATE OF U. P.
|
January 25, 2021 |
|
SUNEETA Vs. STATE OF U.P
|
October 28, 2021 |
|
SUNEETA SINGH Vs. STATE OF U. P.
|
August 12, 2021 |
|
SUNIL Vs. STATE OF U.P.
|
September 15, 2021 |
|
SUNIL CHAUDHARY Vs. STATE OF U.P.
|
September 22, 2021 |
|
SUNIL KUMAR DIVAKAR Vs. STATE OF U.P.
|
November 30, 2021 |
|
SUNIL KUMAR PANDEY Vs. STATE OF U.P
|
January 28, 2021 |
|
SUNIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 11, 2021 |
|
SUNIL KUMAR SRIVASTAV Vs. STATE OF U. P.
|
January 29, 2021 |
|
SUNIL PRAJAPATI Vs. STATE OF U. P.
|
August 12, 2021 |
|
SUNIL SHARMA Vs. GUNJAN KUMARI
|
January 6, 2021 |
|
SUNITA KUMARI PATEL Vs. STATE OF U. P.
|
August 10, 2021 |
|
SUNITA PANDEY Vs. BAL KISHUN
|
September 1, 2021 |
|
SUPRIYA A. Vs. VIMAL ANBALAGAN
|
December 9, 2021 |
|
SURAJ @ AMIT PRATAP SINGH Vs. STATE OF U.P.
|
June 18, 2021 |
|
SURAJ ARORA Vs. STATE OF U.P.
|
December 4, 2021 |
|
SURAJ SINGH Vs. A.D.M.
|
August 26, 2021 |
|
SURENDRA AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 13, 2021 |
|
SURENDRA KUMAR Vs. STATE OF U. P.
|
July 6, 2021 |
|
SURENDRA PRATAP PATHAK Vs. STATE OF U.P.
|
July 28, 2021 |
|
SURENDRA SINGH Vs. STATE OF U.P.
|
November 30, 2021 |
|
SURENDRA SINGH Vs. VINEETA SINGH
|
October 5, 2021 |
|
SURESH Vs. STATE OF U.P.
|
November 24, 2021 |
|
SURESH KUMAR Vs. STATE OF U. P.
|
July 2, 2021 |
|
SURESH KUMAR CHATURVEDI Vs. STATE OF U.P.
|
December 16, 2021 |
|
SURESH KUMAR GUPTA Vs. ADJUDICATION AUTHORITY
|
August 31, 2021 |
|
SURESH PAL Vs. STATE OF U.P.
|
February 19, 2021 |
|
SURESH SINGH Vs. STATE OF U.P.
|
July 28, 2021 |
|
SURIYA ABAD Vs. SARDAR JOGINDER SINGH
|
January 7, 2021 |
|
SURYA BAKSH SINGH Vs. DIRECTOR CONSOLIDATION AYODHYA
|
September 23, 2021 |
|
SURYA BHAN KARWARIYA Vs. STATE OF U P
|
May 13, 2021 |
|
SUSHIL CHANDRA TIWARI Vs. STATE OF U. P.
|
August 27, 2021 |
|
SUSHIL KUMAR Vs. STATE OF U. P.
|
July 26, 2021 |
|
SUSHIL KUMAR Vs. STATE OF U.P.
|
November 22, 2021 |
|
SUSHIL KUMAR GAUTAM Vs. STATE OF U.P
|
August 2, 2021 |
|
SUSHIL KUMAR NAGRATH Vs. STATE OF U. P.
|
January 20, 2021 |
|
SUSHIL KUMAR SINGH Vs. STATE OF U.P.
|
August 24, 2021 |
|
SUSHIL KUMAR TIWARI Vs. STATE OF U. P.
|
December 6, 2021 |
|
SUSHIL MISHRA Vs. STATE OF U.P.
|
August 16, 2021 |
|
SUSHILA DEVI Vs. STATE OF U.P.
|
September 28, 2021 |
|
SUSHILA DEVI Vs. DEVENDRA
|
March 12, 2021 |
|
SUSHILA YADAV Vs. STATE OF U P
|
September 15, 2021 |
|
SUSHMA CHANDEL Vs. STATE OF U.P.
|
August 25, 2021 |
|
SUSHMA DEVI Vs. STATE OF U.P.
|
October 1, 2021 |
|
SUVEER SACHAN Vs. STATE OF U.P.
|
January 7, 2021 |
|
SWAMI DAYAL Vs. STATE OF U.P.
|
April 7, 2021 |
|
SWATI SINGH Vs. PRICIPAL JUDGE, FAMILY COURT, LUCKNOW
|
February 5, 2021 |
|
SYED ASIF ALI Vs. STATE OF U.P.
|
March 25, 2021 |
|
TABASSUM PARVEEN Vs. STATE OF U. P.
|
August 3, 2021 |
|
TAKLA Vs. STATE OF U. P.
|
July 20, 2021 |
|
TALEWAR Vs. STATE OF U. P.
|
January 22, 2021 |
|
TANYA PANDEY Vs. STATE OF U. P.
|
January 5, 2021 |
|
TARA BEGUM Vs. ADDITIONAL DISTRICT JUDGE / F.T.C. -41 (OFFENCE AGAINST WOMEN)
|
August 11, 2021 |
|
TARA CHANDRA Vs. STATE OF U. P.
|
March 8, 2021 |
|
TARUN Vs. STATE OF U P
|
January 25, 2021 |
|
TARUN JAIN Vs. STATE OF U. P.
|
July 16, 2021 |
|
TARUN KUMAR Vs. SNEHLATA
|
March 25, 2021 |
|
TARUN KUMAR MITTAL Vs. STATE OF U.P.
|
September 7, 2021 |
|
TASIM Vs. STATE OF U.P.
|
September 3, 2021 |
|
TATA PROJECTS LTD Vs. CENTRAL ORGANIZATION FOR RAILWAY ELECTRIFICATION
|
February 2, 2021 |
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TAUKEER AHMADD Vs. VAN VIBHAG U.P.PRABHAGIYA VANIKI VANDHIKARI
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March 25, 2021 |
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TEETU Vs. STATE OF U.P
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October 21, 2021 |
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TEJ KUMARI SHARMA Vs. CHOLAMANDALAM MS GENERAL INS. CO. LTD
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March 19, 2021 |
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TEJ KUNWAR Vs. STATE OF U.P.
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July 23, 2021 |
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TEJAL UPPAL Vs. STATE OF U. P.
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June 15, 2021 |
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TEJPAL Vs. STATE OF U P
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February 8, 2021 |
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TORQUE PHARMACEUTICALS PVT LTD Vs. UNION OF INDIA
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February 9, 2021 |
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TRIBHUWAN SINGH Vs. STATE OF U.P.
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September 2, 2021 |
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TRISHUL CHANDRA JAISWAL Vs. UNION OF INDIA
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July 30, 2021 |
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TUSAR FILLING STATION Vs. UNION OF INDIA
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February 10, 2021 |
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U.O.I. Vs. URMILA YADAV
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July 7, 2021 |
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U.O.I. Vs. HARISH CHANDRA TIWARI
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November 25, 2021 |
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U.O.I. Vs. JITENDRA SINGH
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December 17, 2021 |
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U.P. AWAS EVAM VIKAS PARISHAD GHAZIABAD Vs. BOARD OF REVENUE, LUCKNOW AND OTHERS
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January 27, 2021 |
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U.P. CO-OPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. STATE OF U.P.
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December 17, 2021 |
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U.P. POWER CORPORATION LIMITED Vs. ANIL KUMAR SHARMA
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October 23, 2021 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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August 12, 2021 |
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U.P. STATE SUGAR CORPORATION LTD. Vs. RAVI SHANKAR MISHRA
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October 6, 2021 |
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U.P.SENIOR BASIC SHIKSHA SANGH Vs. STATE OF U.P.THROUGH PRINCIPAL SECRETARY BASIC EDUCATION
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June 16, 2021 |
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U.P.SENIOR BASIC SHIKSHA SANGH Vs. STATE OF U.P.THROUGH PRINCIPAL SECRETARY BASIC EDUCATION
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July 7, 2021 |
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U.P.STATE ROAD TRANSPORT CORP. LKO Vs. SHUBHASH CHANDRA GAUTAM
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August 26, 2021 |
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UADAY PAL Vs. STATE OF U.P.
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December 9, 2021 |
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UBHAN YADAV Vs. STATE OF U P
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June 2, 2021 |
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UDAI NARAYAN SINGH Vs. STATE OF U P
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May 28, 2021 |
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UDAI RAJ Vs. ADDL. COMMISSIONER (ADMIN) AYODHYA
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February 18, 2021 |
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UDAY BHAN TIWARI Vs. PASHUPATI COLONIZERS PRIVATE LIMITED
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April 12, 2021 |
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UDAY NARAYAN MISHRA Vs. STATE OF U. P.
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December 13, 2021 |
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UDAY PRAKASH Vs. ANAND PANDIT
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August 27, 2021 |
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UDAY RAJ SINGH CHAUHAN @ SHUBHAM Vs. STATE OF U.P.
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December 21, 2021 |
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UDAY VISHWAKARMA Vs. STATE OF U.P.
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February 25, 2021 |
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UJAIF Vs. STATE OF U. P.
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February 12, 2021 |
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UMA MUKERJI Vs. BORD OF REVENUE ALLAHABAD
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March 17, 2021 |
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UMA SHANKAR YADAV Vs. STATE OF U.P.
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July 2, 2021 |
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UMESH CHANDRA GUPTA Vs. STATE OF U. P.
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November 25, 2021 |
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UMESH KUMAR MISHRA S/O RADHEY SHYAM Vs. STATE
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October 23, 2021 |
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UMESH KUMAR SINHA Vs. STATE OF U.P.
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October 6, 2021 |
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UMESH KUMAR VERMA Vs. STATE OF U.P.
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March 16, 2021 |
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UNIBERA DEVELOPERS PVT. LTD. Vs. STATE OF U.P.
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January 29, 2021 |
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UNION OF INDIA Vs. KESHAN
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September 22, 2021 |
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UNITECH MACHINES LIMITED Vs. UNION OF INDIA
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September 22, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SANWALA DEVI
|
December 15, 2021 |
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UNITED INDIA INSURANCE CO.LTD. Vs. VIMLA DEVI
|
July 27, 2021 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DILBAG SINGH
|
July 6, 2021 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ANITA
|
August 11, 2021 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. NEETU SONI
|
July 19, 2021 |
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UPENDRA @ MOHIT Vs. STATE OF U.P.
|
October 7, 2021 |
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UPENDRA KUMAR TRIPATHI Vs. STATE OF U. P.
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August 13, 2021 |
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USHA Vs. STATE ELECTION COMMISSIONER PANCHAYAT U P LKO
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May 24, 2021 |
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USHA ANURAGI Vs. STATE OF U.P.
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January 23, 2021 |
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UTTAM CHAND RAWAT Vs. STATE OF U.P.
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October 4, 2021 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORP Vs. RIZWAN NABI SIDDIQUI
|
October 1, 2021 |
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UTTARAKHAND STATE ROAD TRANSPORT CORP. Vs. RAM SUMER SINGH
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September 30, 2021 |
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VAHIN SAXENA Vs. STATE OF U.P
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August 27, 2021 |
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VAIBHAV YADAV Vs. STATE OF U.P.
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December 21, 2021 |
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VAJID ALI Vs. STATE OF U.P.
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December 21, 2021 |
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VANDANA Vs. STATE OF U. P.
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June 30, 2021 |
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VANDNA SINGH Vs. ADDL.DISTRICT JUDGE,COURT NO.1,FAIZABAD
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December 9, 2021 |
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VARUN TIWARI Vs. STATE OF U.P.
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November 2, 2021 |
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VASHISTHMUNI DUBEY Vs. DY.REGISTRAR,FIRMS SOC
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January 5, 2021 |
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VATSALA JAISWAL Vs. STATE OF U. P.
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January 7, 2021 |
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VED BRAT Vs. SHASHI DEVI
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January 5, 2021 |
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VEER BAHADUR SINGH Vs. STATE OF U.P.
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March 25, 2021 |
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VERTIKA Vs. STATE OF U.P.
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August 16, 2021 |
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VIBHOR RANA Vs. UNION OF INDIA
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December 24, 2021 |
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VIDESHI CHAURASIYA Vs. STATE OF U.P.
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August 3, 2021 |
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VIDYA NAND YADAV Vs. STATE OF U.P.
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October 5, 2021 |
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VIDYA SAGAR SINGH Vs. STATE OF U. P.
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March 5, 2021 |
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VIJAI BHARAT Vs. DEPUTY DIRECTOR OF CONSOLIADATION/ C.R.O.
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November 1, 2021 |
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VIJAI KUMAR Vs. STATE OF U P
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February 19, 2021 |
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VIJAI PRAKASH Vs. STATE OF U.P.
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September 29, 2021 |
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VIJAY BAHADUR Vs. STATE OF U.P.
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October 5, 2021 |
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VIJAY BAHADUR Vs. STATE OF U.P.
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March 22, 2021 |
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VIJAY GUPTA Vs. STATE OF U. P.
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March 12, 2021 |
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VIJAY KRISHAN TRIPATHI Vs. STATE OF U.P.
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December 10, 2021 |
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VIJAY KUMAR Vs. STATE OF U.P.
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November 18, 2021 |
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VIJAY KUMAR PANDEY Vs. STATE OF U.P.
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August 11, 2021 |
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VIJAY LAXMI YADAV Vs. STATE OF U. P.
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June 28, 2021 |
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VIJAY PAL Vs. RAJENDRA KUMAR
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April 19, 2021 |
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VIJAY PRATAP SINGH Vs. STATE OF U.P.
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July 2, 2021 |
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VIJAY SHANKAR TRIPATHI Vs. STATE OF U. P.
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June 14, 2021 |
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VIJAY SINGH Vs. STATE OF U.P.
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January 5, 2021 |
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VIJAY SINGH Vs. STATE OF U.P.
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November 30, 2021 |
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VIJAYPAL Vs. STATE OF U. P.
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June 17, 2021 |
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VIKAS Vs. STATE OF U.P.
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January 27, 2021 |
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VIKAS Vs. STATE OF UTTAR PRADESH
|
September 17, 2021 |
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VIKASH SHARMA Vs. STATE OF U. P.
|
January 18, 2021 |
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VIKKI Vs. STATE OF U. P.
|
August 3, 2021 |
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VIMAL KAMHAAR (SECOND BAIL) Vs. STATE OF U.P.
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December 7, 2021 |
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VIMAL KUMAR Vs. STATE OF U.P.
|
October 7, 2021 |
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VIMAL KUMAR Vs. STATE OF U.P.
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January 28, 2021 |
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VIMAL KUMAR YADAV Vs. STATE OF U. P. THRU SECY SECONDARY EDUCATION
|
January 29, 2021 |
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VIMLA RANI AGARWAL Vs. STATE OF U P
|
August 13, 2021 |
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VIMLA SHARMA Vs. KRISHNA KUMAR
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September 29, 2021 |
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VIMLESH Vs. STATE OF U. P.
|
January 27, 2021 |
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VINAMATA DEVI Vs. DISTRICT JUDGE, FAIZABAD
|
September 21, 2021 |
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VINAY KUMAR RAWAT (MINOR) THRU. FATHER BABU LAL Vs. STATE OF U.P.
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July 15, 2021 |
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VINAY KUMAR SHARMA Vs. STATE OF U.P.
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December 21, 2021 |
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VINAY KUMAR TIWARI Vs. STATE OF UTTAR PRADESH
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September 21, 2021 |
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VINAY KUMARI Vs. STATE OF U. P.
|
January 25, 2021 |
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VINDHYESHWAR SINGH Vs. STATE OF U.P.
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July 19, 2021 |
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VINEET Vs. STATE OF U. P.
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July 26, 2021 |
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VINEET VERMA THRU. HIS FATHER SAROJ KUMAR Vs. STATE OF U.P.
|
January 7, 2021 |
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VINIT KUMAR Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
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March 17, 2021 |
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VINOD KUMAR Vs. STATE OF U.P.
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October 26, 2021 |
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VINOD KUMAR Vs. STATE OF U.P
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February 23, 2021 |
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VINOD KUMAR JAIN Vs. STATE OF U.P.
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November 8, 2021 |
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VINOD KUMAR TRIPATHI Vs. STATE OF U.P.
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November 25, 2021 |
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VINOD MALI Vs. STATE OF U. P.
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August 19, 2021 |
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VINOD NISHAD Vs. STATE OF U.P.
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July 2, 2021 |
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VINOD SHARMA Vs. STATE OF U.P.
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December 24, 2021 |
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VINOD SINGH SIROHI Vs. STATE OF U. P.
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December 16, 2021 |
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VINOD UPADHYAY Vs. STATE OF U. P.
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February 4, 2021 |
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VIPIN MALI Vs. STATE OF U. P.
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July 20, 2021 |
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VIPIN SHARMA Vs. STATE OF U. P.
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August 27, 2021 |
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VIPIN YADAV Vs. STATE OF U. P.
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June 30, 2021 |
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VIRENDRA Vs. STATE OF U. P.
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April 5, 2021 |
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VIRENDRA Vs. STATE OF U.P.
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November 25, 2021 |
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VIRENDRA KUMAR Vs. STATE OF U.P.
|
November 22, 2021 |
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VIRENDRA KUMAR Vs. UNION OF INDIA
|
December 17, 2021 |
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VIRENDRA KUMAR AGNIHOTRI Vs. DISTRICT JUDGE FARRUKHABAD
|
September 2, 2021 |
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VIRENDRA KUMAR SHARMA Vs. STATE OF U.P.
|
December 8, 2021 |
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VIRENDRA KUMAR SINGH Vs. STATE OF U.P.
|
January 8, 2021 |
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VIRENDRA KUMAR YADAV Vs. STATE OF U.P.
|
July 1, 2021 |
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VIRENDRA PAL Vs. STATE OF U.P
|
March 12, 2021 |
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VIRENDRA SINGH Vs. SESSION JUDGE AT BARABANKI, U. P.
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December 21, 2021 |
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VISHAL AGRAWAL Vs. STATE OF U.P.
|
July 1, 2021 |
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VISHAL GUPTA Vs. STATE OF U.P.
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August 25, 2021 |
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VISHAL GUPTA Vs. STATE OF U.P.
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December 1, 2021 |
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VISHAL KANNAUJIYA Vs. STATE OF U.P.
|
December 2, 2021 |
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VISHAL KHARWAR Vs. STATE OF U.P.
|
June 15, 2021 |
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VISHAL PENGORIYA Vs. RESERVE BANK OF INDIA
|
March 3, 2021 |
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VISHAL PRAJAPATI Vs. MONIKA PRAJAPATI
|
September 30, 2021 |
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VISHAL SAINI Vs. STATE OF U. P.
|
February 17, 2021 |
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VISHNU Vs. STATE OF U P
|
January 28, 2021 |
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VISHRAM Vs. STATE OF U.P.
|
January 8, 2021 |
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VISHWA GAURAV PANDEY Vs. SANGEETA AGARWAL
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June 3, 2021 |
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VISHWA NATH Vs. STATE OF U. P.
|
January 13, 2021 |
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VISHWANATH Vs. SARJU
|
September 21, 2021 |
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VISWATOSH NARAYAN SINGH Vs. STATE OF UTTAR PRADESH
|
September 15, 2021 |
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VIVEK KUMAR MISHRA Vs. UPPER COMMISSIONER (ADMINISTRATION) VARANASI DIVISION
|
August 3, 2021 |
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WAQF DARGAH HAZRAT PEER SYED MOHAMMAD SAHAB Vs. U.P.SUNNI CENTRAL WAQF BOARD
|
October 1, 2021 |
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WAQF NO. 34-A, ASHIQ ABBAS KHAN Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS, LUCKNOW
|
December 15, 2021 |
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WAQF QABRISTAN GADAMAR Vs. ALI SHABBAR @ SAYED ALI SHBBAR KAJMI AND OTHERS
|
January 25, 2021 |
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WASI AHMAD Vs. STATE OF U. P.
|
February 19, 2021 |
|
WING COMMANDER, RAJESH KUMAR NAGAR Vs. STATE OF U. P.
|
July 14, 2021 |
|
YAMEEN Vs. STATE OF U. P.
|
March 9, 2021 |
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YAS MOHAMMAD Vs. STATE OF U.P.
|
September 2, 2021 |
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YASHI DEVI Vs. STATE OF U.P.
|
June 8, 2021 |
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YASMEEN USMANI Vs. STATE OF U.P.
|
December 20, 2021 |
|
YASMIN BANO MANNAN Vs. UNION OF INDIA
|
July 6, 2021 |
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YATENDRA KUMAR Vs. STATE OF U. P.
|
December 21, 2021 |
|
YATENDRA SINGH Vs. STATE OF U.P.
|
September 2, 2021 |
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YOGENDRA PRATAP SINGH Vs. JITENDRA PRATAP SINGH
|
August 19, 2021 |
|
YOGENDRA SINGH Vs. STATE OF U. P.
|
August 9, 2021 |
|
YOGESH Vs. STATE OF U.P
|
January 8, 2021 |
|
YOGESH Vs. STATE OF U.P.
|
September 24, 2021 |
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YOGESH KUMAR Vs. STATE OF U.P.
|
November 24, 2021 |
|
YOGESH KUMAR MAURYA Vs. STATE OF U. P.
|
July 27, 2021 |
|
YOGESHWAR TYAGI Vs. STATE OF U.P.
|
October 21, 2021 |
|
YUNUS SATORIYA Vs. STATE OF U.P.
|
March 18, 2021 |
|
ZAHID Vs. UNION OF INDIA
|
June 22, 2021 |
|
ZAHID HASAN Vs. STATE OF U.P.
|
March 12, 2021 |
|
ZAKIR Vs. STATE OF U.P.
|
November 17, 2021 |
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ZEESHAN AHMAD Vs. MEHBOOB AHMAD
|
February 8, 2021 |