REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY LKO.AND ANR. Vs. SAHIR SOHAIL AND ORS.	June 10, 2020
AASHI SAXENA Vs. STATE OF U P	August 24, 2020
AASHU PANDIT @ AASHU BAJPAI @ AASH NARAYAN SHARMA Vs. UNION OF INDIA	March 17, 2020
AAYUSH RASTOGI Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW	April 29, 2020
ABDUL GAFFAR Vs. COMMISSIONER AND OTHERS	January 21, 2020
ABDUL JAKIR Vs. STATE OF U.P.	January 3, 2020
ABDUL KADIR Vs. STATE OF U.P.	January 2, 2020
ABDUL KARIM AND ORS. Vs. STATE OF U.P.	March 6, 2020
ABDUL REHMAN @ DUNGER Vs. STATE OF U.P.	January 13, 2020
ABDUL WAHEED Vs. STATE OF U.P.	January 10, 2020
ABHA SHARMA Vs. STATE OF U.P.	January 27, 2020
ABHIJEET YADAV Vs. STATE OF U.P	December 18, 2020
ABHILASH KUMAR TRIPATHI Vs. STATE OF U.P.	February 13, 2020
ABHIMANU PANDEY Vs. STATE OF U.P.	December 14, 2020
ABHIMANYU PRATAP SINGH TYAGI Vs. C.B.I.	January 3, 2020
ABHINAV GUPTA Vs. STATE OF U.P.	October 8, 2020
ABHINAV OVERSEAS Vs. STATE OF U.P. AND ORS.	May 28, 2020
ABHIRAM Vs. STATE OF U.P.	November 2, 2020
ABHISHEK KUMAR BAJPAYEE Vs. STATE OF U.P.	January 17, 2020
ABHISHEK KUMAR YADAV Vs. STATE OF U.P.	April 30, 2020
ABHISHEK KUMAR YADAV Vs. STATE OF U.P.	October 5, 2020
ABHISHEK KUMAR YADAV Vs. STATE OF U. P.	September 21, 2020
ABHISHEK SHARMA Vs. STATE OF U.P.	August 25, 2020
ABHISHEK SHARMA Vs. STATE OF U.P. AND ORS.	February 3, 2020
ABHISHEK SRIVASTAVA Vs. STATE OF U.P.	November 25, 2020
ABHISHEK VERMA Vs. STATE OF U.P.	September 16, 2020
ABID Vs. STATE OF U. P.	January 29, 2020
ABRAR Vs. STATE OF U.P.	August 18, 2020
ABUL HASAN Vs. ADDL.COMMISSIONER IIND	March 3, 2020
ACTIVE PROMOTERS PVT. LTD. Vs. STATE OF U.P.	January 9, 2020
ADARSH Vs. STATE OF U.P.	May 5, 2020
ADARSH Vs. STATE OF U P	February 20, 2020
ADIL Vs. STATE OF U.P.	December 8, 2020
ADITYA DIVEDI Vs. STATE OF UTTAR PRADESH AND ORS.	November 3, 2020
ADITYA KUMAR GAUTAM Vs. STATE OF U.P.	January 2, 2020
ADITYA SHARMA Vs. UNION OF INDIA AND ORS.	January 29, 2020
ADITYA TIWARI AND ORS. Vs. THE STATE OF U.P. AND ORS.	September 18, 2020
ADUL HALEEM Vs. U.P. WAKF TRIBUNAL, LUCKNOW AND ORS.	July 8, 2020
AFSAR Vs. STATE OF U.P	January 29, 2020
AFSAR Vs. STATE OF U.P.	January 16, 2020
AFTAB Vs. STATE OF U.P.	October 7, 2020
AFTAB AHMAD Vs. STATE OF U.P.	January 10, 2020
AFTAB AHMAD Vs. STATE OF U.P.	February 6, 2020
AFZAL ANSARI Vs. STATE OF U.P.	May 15, 2020
AHMAD BUX AND ORS. Vs. U.P. ZILA ADHIKARI/ASST. COLLECTOR (IST), SITAPUR AND ORS.	December 17, 2020
AHMAD JAVED Vs. PARVEZ ALI KHAN	June 2, 2020
AISHA Vs. STATE OF U. P.	October 8, 2020
AJAI KUMAR Vs. STATE OF U.P.	June 18, 2020
AJAI KUMAR Vs. STATE OF U.P.	February 13, 2020
AJAI KUMAR SINGH KHALDELIAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	January 18, 2020
AJAY AND ORS. Vs. STATE OF UTTAR PRADESH	March 6, 2020
AJAY KUMAR Vs. STATE OF U.P.	February 12, 2020
AJAY KUMAR Vs. STATE OF U. P.	November 2, 2020
AJAY KUMAR Vs. STATE OF U. P.	July 9, 2020
AJAY KUMAR AND ORS. Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND ORS.	February 3, 2020
AJAY KUMAR LALLU Vs. STATE OF U.P.	June 16, 2020
AJAY KUMAR SAXENA Vs. STATE OF U.P.	January 10, 2020
AJAY KUMAR SAXENA Vs. STATE OF U.P.	July 10, 2020
AJAY KUMAR SINGH Vs. STATE OF U.P.	June 9, 2020
AJAY RASTOGI Vs. STATE OF U.P.	February 19, 2020
AJAY SINGH Vs. STATE OF U.P.	December 3, 2020
AJENDAR KUMAR RAI Vs. STATE OF U.P.	January 13, 2020
AJIT PRATAP SINGH Vs. STATE OF U.P.	January 27, 2020
AJIT SINGH Vs. STATE OF U. P.	October 15, 2020
AK OVERSEAS Vs. STATE OF U.P.	January 9, 2020
AKASH Vs. STATE OF U.P. AND ORS.	October 5, 2020
AKASH Vs. STATE OF U.P.	October 15, 2020
AKASH Vs. STATE OF U.P.	April 15, 2020
AKASH YADAV Vs. STATE OF U.P.	January 23, 2020
AKEEL AHMAD Vs. STATE OF U.P.	January 7, 2020
AKHALAK AHMAD Vs. DAKSHINANCHAL VIDYUT VITARAN NIGAM LTD. AND ORS.	January 22, 2020
AKHIL SHARDA & OTHERS Vs. STATE OF U.P.	March 6, 2020
AKHILESH Vs. STATE OF U.P.	January 8, 2020
AKHILESH Vs. ADDITIONAL DISTRICT JUDGE	February 6, 2020
AKHILESH DIXIT Vs. STATE OF U.P.	January 14, 2020
AKHILESH KUMAR AND ORS. Vs. BOARD OF REVENUE, U.P. AND ORS.	February 27, 2020
AKHILESH KUMAR UPADHYAY Vs. STATE OF U.P	December 8, 2020
AKHILESH SINGH CHAUHAN Vs. STATE OF U.P.	February 4, 2020
AKHTAR ALI Vs. STATE OF U.P.	February 20, 2020
AKHTAR RAZA Vs. STATE OF U.P.	January 9, 2020
AKLAKH KHAN @ EKLAKH AHMAD Vs. STATE OF U.P.	May 4, 2020
AKRAM Vs. STATE OF U.P	February 3, 2020
AKRAM Vs. STATE OF U.P. AND ORS.	February 7, 2020
ALI HASAN AND ORS. Vs. ZAKIR ALI AND ORS.	May 5, 2020
ALI JAN Vs. STATE OF U.P.	January 31, 2020
ALIGARH MUSLIM UNIVERSITY Vs. STATE OF U.P. AND 4 OTHERS	July 8, 2020
ALKA PANDEY Vs. STATE OF U.P. AND ORS.	December 15, 2020
ALKA SHARMA Vs. UNION OF INDIA	January 17, 2020
ALLAHABAD UP GRAMIN BANK Vs. SANDEEP SINGH	June 2, 2020
ALOK KUMAR AND ANOTHER Vs. BIHARI	February 4, 2020
ALOK KUMAR AND ANOTHER Vs. STATE OF U.P.	January 7, 2020
ALOK KUMAR MISHRA Vs. STATE OF U.P	March 6, 2020
ALOK KUMAR SINGH Vs. STATE OF U.P.	September 23, 2020
ALOK SINGH Vs. STATE OF U.P.	February 5, 2020
ALOK SINGH Vs. STATE OF U.P. AND ORS.	January 20, 2020
ALOK YADAV Vs. STATE OF U.P.	July 30, 2020
AMAR BAHADUR Vs. STATE OF U.P.	June 19, 2020
AMAR BAHADUR AND (2) OTHERS Vs. STATE OF U.P.	April 24, 2020
AMAR CHAND SINGH Vs. C.B.I.	July 27, 2020
AMAR PAL Vs. STATE OF U.P.	January 8, 2020
AMAR PAL MISHRA Vs. STATE OF U.P.	February 18, 2020
AMAR SINGH KASHYAP AND 4 OTHERS Vs. STATE OF U.P.	February 5, 2020
AMARJEET Vs. STATE OF U.P.	November 2, 2020
AMARJIT KAUR Vs. STATE OF U.P	September 30, 2020
AMARNATH Vs. SHYAMLAL	November 9, 2020
AMARNATH SAHNI Vs. STATE OF U.P.	April 20, 2020
AMARSEN Vs. STATE OF U.P.	November 25, 2020
AMBIKA SINGH Vs. DISTRICT MAGISTRATE, CHANDAULI AND ORS.	September 7, 2020
AMBRISH KUMAR Vs. STATE OF U.P.	January 13, 2020
AMEER AHMAD Vs. STATE OF U.P.	January 13, 2020
AMEER HASAN AABDI AND ORS. Vs. KAUSHAR ALI AND ORS.	January 28, 2020
AMIR AHMAD Vs. STATE OF U.P.	January 6, 2020
AMIR HASAN Vs. UNION OF INDIA	January 16, 2020
AMIR KUMAR MISHRA Vs. UNION OF INDIA	December 7, 2020
AMIT JANI Vs. STATE OF U.P.	March 6, 2020
AMIT KUMAR Vs. STATE OF U.P.	September 30, 2020
AMIT KUMAR Vs. STATE OF U.P.	June 15, 2020
AMIT KUMAR RAI @ PADMAKAR Vs. STATE OF U.P.	January 2, 2020
AMITA SHUKLA Vs. STATE OF U.P.& ORS.	July 10, 2020
AMITABH @ IRSHAD Vs. STATE OF U.P.	April 9, 2020
AMMAN @ FAIZ @ MOHD AMMAN Vs. STATE OF U. P.	June 19, 2020
AMRENDRA BAHADUR DUBEY Vs. STATE OF U.P.	January 3, 2020
AMZAD Vs. STATE OF U.P.	September 10, 2020
ANAMIKA SHUKLA Vs. STATE OF U.P.	October 19, 2020
ANAND DWIVEDI Vs. H.C. AWASTHI	August 31, 2020
ANAND KUMAR PANDEY Vs. STATE OF U.P. AND ORS.	February 11, 2020
ANAND PRAKASH SINGH Vs. STATE OF U.P.	January 31, 2020
ANANT SINGH @ PAPPU Vs. STATE	January 22, 2020
ANIL Vs. STATE OF U.P.	January 23, 2020
ANIL Vs. STATE OF U.P.	April 27, 2020
ANIL AGRAWAL Vs. STATE OF U.P.	January 2, 2020
ANIL AND ORS. Vs. U.O.I. AND ORS.	February 25, 2020
ANIL CHAUHAN Vs. STATE OF U.P.	April 15, 2020
ANIL DEV PANDEY Vs. STATE OF U.P.	June 4, 2020
ANIL DUTT MISRA AND ANOTHER Vs. COMMISSIONER AYODHYA DISTT. AYODHYA	January 7, 2020
ANIL KUMAR Vs. STATE OF U.P.	February 18, 2020
ANIL KUMAR & OTHERS Vs. STATE OF U.P.	June 5, 2020
ANIL KUMAR AGARWAL Vs. STATE OF U.P.	February 25, 2020
ANIL KUMAR GAUTAM Vs. STATE OF U.P. AND ORS.	November 10, 2020
ANIL KUMAR MANUJA Vs. STATE OF U. P.	February 20, 2020
ANIL KUMAR RANA Vs. STATE OF U.P.	May 28, 2020
ANIL KUMAR SHARMA Vs. LALTA PRASAD JAIN	June 2, 2020
ANIL KUMAR SRIVASTAVA Vs. STATE OF U.P.	June 17, 2020
ANIL KUMAR TOMAR Vs. STATE OF U.P.	February 13, 2020
ANIL YADAV Vs. STATE OF U.P.	February 24, 2020
ANIRUDH PRASAD CHAUDHARY Vs. JOINT DIRECTOR, AGRICULTURE AND ORS.	February 6, 2020
ANIRUDH YADAV Vs. DY. INSPECTOR GENERAL C.R.P.F. RAMPUR U.P.	April 23, 2020
ANITA Vs. STATE OF U P	August 27, 2020
ANITA AGRAWAL Vs. STATE OF U.P.	November 24, 2020
ANJANA AND ORS. Vs. STATE OF U.P. AND ORS.	October 15, 2020
ANJANI KUMAR TIWARI & OTHERS Vs. STATE OF U.P.	January 24, 2020
ANJU GOSWAMI Vs. STATE OF U. P.	November 5, 2020
ANJU SRIVASTAV Vs. SAURABH BIRLA AND ORS.	February 4, 2020
ANKIT BHARTI Vs. STATE OF U.P.	March 2, 2020
ANKIT BHUTANI Vs. UNION OF INDIA	February 6, 2020
ANKIT GUPTA Vs. STATE OF U.P.	June 19, 2020
ANKIT PRASAD Vs. STATE OF U.P.	September 21, 2020
ANKITA YADAV Vs. STATE OF U P	August 24, 2020
ANKUR MAURYA Vs. STATE OF U.P.	August 31, 2020
ANKUSH PANDEY Vs. STATE OF U.P. & ANR.	July 24, 2020
ANMOL SHIVHARE Vs. STATE OF U.P. AND ORS.	December 9, 2020
ANNIRUDDHA SINGH Vs. UNION OF INDIA AND ORS.	September 28, 2020
ANNU Vs. STATE OF U.P. AND ORS.	January 31, 2020
ANNU @ SMT. ANURADHA Vs. STATE OF U.P.	January 8, 2020
ANOKHEY LAL Vs. STATE OF U.P.	January 10, 2020
ANOOP Vs. STATE OF U.P.	November 25, 2020
ANOOP KESHARI ALIAS ANOOP CHOWDHARY Vs. STATE OF UP	February 27, 2020
ANOOP KUMAR YADAV Vs. STATE OF U.P.	January 18, 2020
ANOOP MAURYA Vs. STATE OF U. P.	February 25, 2020
ANOOP RANA Vs. STATE OF U.P.	June 5, 2020
ANSHIKA MISHRA Vs. STATE OF U. P.	November 18, 2020
ANSHU GOEL Vs. STATE OF U.P.	April 16, 2020
ANSUIYA AND ORS. Vs. STATE OF U.P.	February 13, 2020
ANUJ JAISWAL AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS	June 9, 2020
ANUJ KUMAR Vs. STATE OF UTTAR PRADESH AND ORS.	January 21, 2020
ANUJ KUMAR Vs. STATE OF U.P.	May 26, 2020
ANUJ MADHURI Vs. STATE OF U.P.	December 3, 2020
ANUJ SINGHAL Vs. STATE OF U.P.	April 20, 2020
ANUP SAHANI Vs. STATE OF U.P.	November 5, 2020
ANUPAM TIWARI Vs. STATE OF U.P.	February 6, 2020
ANURADHA Vs. STATE OF U. P.	November 24, 2020
ANURAG MITTAL Vs. SONIA GUPTA	February 10, 2020
ANURAG YADAV AND ORS. Vs. STATE OF U.P. AND ORS.	February 10, 2020
ANVIR Vs. STATE OF U.P.	July 7, 2020
ANWAR SAEED Vs. MOHD.ARBI	January 27, 2020
ARCHANA SINGH Vs. STATE OF U.P. AND 3 OTHERS	July 9, 2020
ARCHANA TIWARI Vs. STATE OF U.P.	February 3, 2020
ARIF ANSARI Vs. STATE OF U.P.	February 7, 2020
ARJUN SINGH Vs. STATE OF U.P.	January 24, 2020
ARPIT KUMAR PANDEY Vs. STATE OF U.P.	January 28, 2020
ARSHAD RASHID KHAN Vs. STATE OF U.P.	February 18, 2020
ARTI Vs. STATE OF U P	August 27, 2020
ARTI DEVI Vs. STATE OF U.P.	January 14, 2020
ARUN Vs. STATE OF U.P.	June 23, 2020
ARUN KUMAR JAIN Vs. STATE OF U.P.	February 20, 2020
ARUN KUMAR KEDIA Vs. HARVANSH LAL MATANHELIYA	April 23, 2020
ARUN KUMAR SINGH Vs. STATE OF U.P.	August 21, 2020
ARUN KUMAR YADAV Vs. STATE OF U.P.	February 26, 2020
ARUN MISHRA Vs. STATE OF U.P.	January 14, 2020
ARUN PRASAD Vs. U P PUBLIC SERVICE TRIBUNAL INDRA BHAWAN LKO.THR.	January 6, 2020
ARUNA DEVI Vs. STATE OF U.P.	February 13, 2020
ARUNA KORI Vs. STATE OF U.P.	December 3, 2020
ARUSHI GARG Vs. STATE OF U.P.	January 10, 2020
ARVIND Vs. STATE OF U.P.	November 3, 2020
ARVIND AND ORS. Vs. STATE OF U.P.	February 19, 2020
ARVIND KUMAR Vs. STATE OF U.P. AND ORS.	March 5, 2020
ARVIND KUMAR Vs. STATE OF U.P.	September 9, 2020
ARVIND KUMAR Vs. STATE OF U.P.	December 1, 2020
ARVIND KUMAR AND ORS. Vs. STATE OF U.P.	November 3, 2020
ARVIND KUMAR SHUKLA Vs. STATE OF U.P.	June 17, 2020
ARVIND KUMAR SINGH Vs. STATE OF U.P.	November 26, 2020
ARVIND RASTOGI Vs. STATE OF U. P.	February 11, 2020
ARVIND SINGH Vs. STATE OF U.P.	May 28, 2020
ASHA Vs. STATE OF U.P.	November 18, 2020
ASHA AWASTHI Vs. STATE OF U.P	November 9, 2020
ASHA DEVI Vs. STATE OF U.P.	December 1, 2020
ASHA DEVI Vs. LAL BAHADUR YADAV AND ORS.	February 28, 2020
ASHA JAISWAL Vs. PARAM JEET SINGH	March 4, 2020
ASHA RAI Vs. STATE OF U. P.	November 11, 2020
ASHARFI Vs. D.D.C.	February 26, 2020
ASHEESH KUMAR Vs. STATE OF U.P.	November 11, 2020
ASHFAQ Vs. STATE OF U.P.	May 14, 2020
ASHFAQ KHAN Vs. STATE OF U.P.	January 2, 2020
ASHIF Vs. STATE OF U.P.	October 1, 2020
ASHISH GUPTA Vs. STATE OF U.P.	January 2, 2020
ASHISH KUMAR DUBEY Vs. STATE OF U.P.	February 18, 2020
ASHISH KUMAR MISHRA Vs. STATE OF U P	December 15, 2020
ASHISH KUMAR TIWARI Vs. STATE OF U.P.	December 16, 2020
ASHISH LODHI RAJPOOT Vs. STATE OF U.P.	September 29, 2020
ASHISH SHARMA Vs. STATE OF U.P.	March 4, 2020
ASHOK ALIAS GORE LAL Vs. STATE OF U.P.	February 13, 2020
ASHOK KUMAR Vs. STATE OF U.P.	January 8, 2020
ASHOK KUMAR Vs. STATE OF U.P.	January 13, 2020
ASHOK KUMAR Vs. STATE OF U.P.	September 29, 2020
ASHOK KUMAR Vs. BOARD OF REVENUE U.P.	January 2, 2020
ASHOK KUMAR DIXIT Vs. STATE OF U.P.	April 29, 2020
ASHOK KUMAR GUPTA @ GABADDE Vs. STATE OF U.P	February 20, 2020
ASHOK KUMAR PATHAK Vs. CENTRAL BUREAU OF INVESTIGATION	August 28, 2020
ASHOK KUMAR SHARMA Vs. STATE OF TRIPURA	January 31, 2020
ASHOK KUMAR SHARMA Vs. STATE OF U.P.	February 20, 2020
ASHOK KUMAR SINGH AND ORS. Vs. U.P.P.C.L. AND ORS.	March 3, 2020
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U.P.	January 21, 2020
ASHOK KUMAR TIWARI Vs. STATE OF U.P.	February 24, 2020
ASHOK KUMAR TIWARI Vs. STATE OF U.P.	January 14, 2020
ASHOK KUMAR TYAGI Vs. STATE OF U. P.	December 8, 2020
ASHOK MISHRA Vs. STATE OF U.P.	August 31, 2020
ASHOK MISRA Vs. STATE OF U.P.	February 19, 2020
ASHOK PASWAN Vs. STATE OF U.P.	September 7, 2020
ASHU TRADERS MADAR GATE Vs. UNION OF INDIA	February 24, 2020
ASHUTOSH KUMAR SRIVASTAVA Vs. STATE OF U.P.	May 30, 2020
ASHUTOSH RATHI Vs. STATE OF U. P.	February 14, 2020
ASHWANI AGARWAL Vs. UNION OF INDIA	September 7, 2020
ASHWINI KUMAR SINGH Vs. SANDEEP KUMAR	February 14, 2020
ASIF AHMAD SIDDIQUI Vs. STATE OF U.P.	April 26, 2020
ATA MOHAMMAD Vs. STATE OF U.P.	April 13, 2020
ATA NASIBA Vs. STATE OF U.P.	November 2, 2020
ATAR SINGH Vs. STATE OF U.P.	February 7, 2020
ATAULLA Vs. STATE OF U.P.	February 6, 2020
ATENDRAPAL SINGH Vs. STATE OF U.P.	November 4, 2020
ATS REALITY PVT. LTD. Vs. U.P.REAL ESTATE APPELLATE TRIBUNAL	December 14, 2020
ATUL GUPTA Vs. UNION OF INDIA	June 18, 2020
ATUL KUMAR Vs. SURESH CHAND JAIN	May 26, 2020
ATUL KUMAR SINGH Vs. STATE OF U. P.	February 24, 2020
ATUL KUMAR SINGH TOMAR Vs. STATE OF U. P.	November 18, 2020
ATUL KUMAR SRIVASTAVA Vs. STATE OF U. P.	October 20, 2020
ATUL RAHUL AGRO PRIVATE LTD. Vs. DIRECTOR, KRISHI UTPADAN MANDI PARISHAD KISAN MANDI LKO. AND ORS.	January 23, 2020
ATUL SINGH SENGAR Vs. STATE OF U.P. AND ORS.	January 21, 2020
AURO CHEM INDIA PVT. LTD. Vs. DEEPAK JAIN	January 20, 2020
AUSAAN Vs. ADDL. COMMISSIONER (JUDICIAL) FAIZABADJU	December 14, 2020
AUSTIN PAUL Vs. STATE OF U.P.	May 8, 2020
AVADH NARAYAN SHARMA Vs. BOARD OF REVENUE U.P.	March 16, 2020
AVANESH KUMAR Vs. STATE OF U.P. AND 5 OTHERS	January 9, 2020
AVANINDRA DIKSHIT Vs. STATE OF U.P.	January 22, 2020
AVANTIKA CONTRACTORS Vs. STATE OF U.P.	February 19, 2020
AVDESH RAI Vs. STATE OF U.P.	April 28, 2020
AVINASH JAIN (IN F.I.R. AVINASH CHAND JAIN) Vs. STATE OF U.P.	December 17, 2020
AVINASH KUMAR Vs. STATE OF U.P.	November 20, 2020
AVINASH MISHRA Vs. STATE OF U.P.	February 20, 2020
AVINASH SINGH & ORS. Vs. STATE OF U.P. & ANR.	June 5, 2020
AVYANAND OJHA Vs. STATE OF U.P.	July 22, 2020
AWADESH NARAYAN TIWARI Vs. STATE OF U.P	February 7, 2020
AWADHESH Vs. STATE OF U.P.	May 20, 2020
AWADHESH Vs. STATE OF U.P.	January 10, 2020
AWADHESH KUMAR Vs. STATE OF U.P.	July 24, 2020
AYODHYA PRASAD MISHRA Vs. STATE OF U.P	December 1, 2020
AYUSH RATHORE & ORS Vs. STATE OF U.P.	March 5, 2020
AYYUB Vs. STATE OF U.P.	January 13, 2020
AZAD Vs. STATE OF U.P.	March 17, 2020
AZAM Vs. STATE OF U.P.	May 6, 2020
B S ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX	December 2, 2020
B.M. CONSTRUCTION COMPANY Vs. GENERAL MANAGER, NORTH CENTRAL RAILWAY AND ANOTHER	July 8, 2020
BABA DEEN Vs. STATE OF U.P.	February 11, 2020
BABA KUBERANAND Vs. STATE OF U.P.	December 9, 2020
BABBU Vs. STATE OF U. P.	October 7, 2020
BABLOO Vs. STATE OF U.P. AND ORS.	October 14, 2020
BABLU AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 18, 2020
BABOO RAM Vs. COMMISSIONER BASTI	March 5, 2020
BABU KHAN Vs. STATE OF U. P.	November 3, 2020
BABU LAL Vs. STATE OF U.P.	March 3, 2020
BABU RAM @ BABU LAL VERMA Vs. SAMAR ABBASH AND ANOTHER	January 28, 2020
BABU RAM AND OTHERS Vs. STATE OF U.P.	July 8, 2020
BABUJI Vs. STATE OF U.P.	January 2, 2020
BABUNDAR CHAUBEY @ BABUNDAR PRASAD CHAUBEY Vs. STATE OF U.P.	January 10, 2020
BACHAI AND ORS. Vs. RAM NAIN AND ORS.	February 28, 2020
BACHCHA RAI Vs. STATE OF U.P.	January 7, 2020
BACHCHU AND ORS. Vs. STATE	April 28, 2020
BACHOO SINGH Vs. STATE OF U.P.	June 26, 2020
BADAL Vs. STATE OF U P	July 27, 2020
BADAN SINGH Vs. MIHI LAL	August 6, 2020
BADARI NARAYAN SRIVASTAVA Vs. STATE OF U.P.	January 2, 2020
BADRI Vs. JATA SHANKAR	February 3, 2020
BADRI NARAYAN SHUKLA ASSOCIATES Vs. STATE OF U.P.	December 15, 2020
BAHADUR PRASAD Vs. STATE OF U. P.	September 7, 2020
BAHRAT SINGH Vs. STATE OF U.P.	December 7, 2020
BAIJNATH Vs. COMMISSIONER, VARANASI AND ORS.	February 7, 2020
BAIJNATH PRASAD DWIVEDI Vs. ASHA DEVI	February 6, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RUKHSANA PARVEEN	February 18, 2020
BAJRANG BAHADUR SINGH Vs. STATE OF U.P. AND ORS.	January 27, 2020
BAJRANG TRADING COMPANY Vs. STATE OF U.P. AND ORS.	January 22, 2020
BAJRANGI Vs. JOINT DIRECTOR CONS.	February 5, 2020
BAJRANGI LAL GUPTA Vs. STATE OF U P	October 15, 2020
BAL KRISHAN MISRA Vs. STATE OF U.P.	February 4, 2020
BALAK RAM Vs. NATIONAL INSURANCE COMPANY LTD	December 8, 2020
BALBIR Vs. STATE OF U.P.	July 9, 2020
BALESHWAR LAL Vs. STATE OF U.P.	January 14, 2020
BALIRAM SINGH Vs. STATE OF U.P.	January 17, 2020
BALVINDAR KAUR Vs. ADDL. COMMISSIONER (ADMINISTRATION) LKO.DIV. LUCKNOW	February 12, 2020
BALVIR SINGH @ SHINTU SINGH Vs. STATE OF U. P.	August 31, 2020
BANK OF BARODA Vs. DEPUTY CHIEF LABOUR COMMISSIONER CENTRAL KANPUR & ORS.	February 10, 2020
BANKE BIHARI DEVELOPERS PVT. LTD. Vs. FASHION WORLD	June 9, 2020
BANSHRAJ Vs. RAM NARESH	March 6, 2020
BAPPA SHRI NARAIN VOCATIONAL INSTITUTE Vs. STATE OF U.P.	June 16, 2020
BARI LAL Vs. STATE OF U.P.	November 26, 2020
BARODA U.P. GRAMIN BANK Vs. PRESIDING OFFICER, E.P.F. APPELLATE TRIBUNAL AND ORS.	January 21, 2020
BASANT Vs. UNION OF INDIA	February 12, 2020
BASANT KUMAR Vs. STATE OF U. P.	March 3, 2020
BASANT LAL Vs. STATE	February 20, 2020
BASANT NARAIN DUBEY Vs. STATE OF U.P.	January 7, 2020
BASUDEO AND OTHERS Vs. ASSTT. DIRECTOR OF CONSOLIDATION	March 4, 2020
BATUK NATH PANDEY Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD	February 14, 2020
BECHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 5, 2020
BEENU GUPTA Vs. UNION OF INDIA	December 18, 2020
BELJI AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.	March 3, 2020
BENI MADHAV SINGH Vs. STATE	July 7, 2020
BESTON SKYVISION PRIVATE LTD Vs. BOARD OF REVENUE	December 2, 2020
BHAGWAN DIN Vs. DISTRICT MAGISTRATE, KAUSHAMBI	April 13, 2020
BHAGWAN SINGH Vs. STATE OF U.P.	February 13, 2020
BHAGWAT AND ORS. Vs. STATE OF U.P.	February 27, 2020
BHAGWATI Vs. STATE OF U.P.	February 20, 2020
BHAGWATI PRASAD MAHESHWARI Vs. ANITA GUPTA	January 10, 2020
BHANU PRATAP SINGH Vs. STATE OF U.P	February 18, 2020
BHANU PRATAP SINGH Vs. STATE OF U.P.	November 25, 2020
BHANU PRATAP SINGH YADAV Vs. STATE OF U. P.	October 22, 2020
BHARAT FORGE LIMITED Vs. THE PRINCIPAL CHIEF MATERIALS MANAGER DIESEL LOCOMOTIVE WORKS AND ORS.	December 18, 2020
BHAWAN SINGH GARBYAL Vs. STATE OF U.P.	June 18, 2020
BHEEM RAO AMBEDKAR JUNIOR HIGH SCHOOL THRU ITS PRINCIPAL Vs. STATE OF U.P.	January 2, 2020
BHIM DUTT PANDE Vs. UNION OF INDIA	February 14, 2020
BHIM SINGH Vs. RAJKALI	January 17, 2020
BHIRAGU PATHI PT. CHHAJU RAM ALUKIK GAUSHALA TRUST Vs. STATE OF U.P	February 12, 2020
BHOLA PRASAD PASI Vs. STATE OF U. P.	November 23, 2020
BHOOP KISHOR SAINI Vs. STATE OF U. P.	June 15, 2020
BHOOSHAN PASI Vs. STATE OF U.P.	January 3, 2020
BHRIGU NATH RAVAT Vs. STATE OF U P	August 6, 2020
BHRIGUNATH SINGH BALIKA JUNIOR HIGH SCHOOL Vs. RANJNA DEVI ASSTT. TEACHER	January 9, 2020
BHRIGURASAN Vs. D.D.C.	June 11, 2020
BHUDHAR AND OTHERS Vs. STATE OF U.P.	April 28, 2020
BHUPENDRA Vs. STATE OF U.P.	January 17, 2020
BHUPENDRA SINGH Vs. STATE OF U.P. AND ORS.	November 26, 2020
BHURA Vs. STATE OF U.P. & 2 ORS.	November 25, 2020
BIJAI KUMAR SINGH PARMAR Vs. ADDL. COMMISSIONER (JUDICIAL) LKO.	January 22, 2020
BILENDRA AND ORS. Vs. STATE OF U.P.	March 3, 2020
BINDRESH SINGH Vs. STATE OF U.P.	December 14, 2020
BINNI INFRASTRUCTURE PVT.LTD.THRU AUTHORIZED SIGNATORY Vs. STATE OF U.P.	February 6, 2020
BIO TECH SYSTEM Vs. STATE OF U. P.	November 19, 2020
BISHAMBAR DAYAL SINSINWAR Vs. GENERAL MANAGER, NORTH CENTRAL RAILWAY AND ANOTHER	July 7, 2020
BISHANTAK AND ORS. Vs. STATE OF U.P. AND ORS.	October 6, 2020
BIVEK PRATAP Vs. STATE OF U.P.	February 24, 2020
BOBY @ SUSHIL Vs. STATE OF UTTAR PRADESH	September 29, 2020
BOHATI DEVI Vs. STATE OF U.P	November 17, 2020
BRAJ BHUSHAN MITTAL Vs. JEET SINGH	August 7, 2020
BRAJESH Vs. STATE OF U.P.	February 6, 2020
BRAJESH LODH ALIAS VISHESHWAR LODH Vs. STATE OF U.P.	February 13, 2020
BRAJPAL SINGH Vs. KALYAN SINGH	March 3, 2020
BRANCH MANAGER, ORIENTAL INS. CO. LTD. Vs. ANARKALI DEVI AND ORS.	January 8, 2020
BRATRG BHARAT Vs. NEW INDIA INSURANCE/ASSURANCE COMPANY LIMITED	January 18, 2020
BRIJ GOPAL TRIPATHI Vs. STATE OF U.P.	January 22, 2020
BRIJ KUMAR SINGH Vs. STATE OF U.P. AND ORS.	June 11, 2020
BRIJ KUMAR SINGH Vs. STATE OF U.P. AND 3 OTHERS	June 1, 2020
BRIJENDRA MANI YADAV Vs. STATE OF U. P.	September 24, 2020
BRIJENDRA SINGH YADAV Vs. DHARMVEER SINGH	January 17, 2020
BRIJESH KUMAR Vs. STATE OF U.P.	December 15, 2020
BRIJESH KUMAR AND 3 ORS Vs. STATE OF U. P.	August 7, 2020
BRIJESH KUMAR GUPTA Vs. STATE OF U.P.	February 5, 2020
BRIJESH KUMAR PASWAN Vs. STATE OF U.P	January 10, 2020
BRIJESH PANDEY Vs. STATE OF U.P. AND ANOTHER	July 7, 2020
BRIJNANDAN SHARMA Vs. STATE OF U.P.	November 10, 2020
BULAND BUILTECH PVT. LTD. Vs. STATE OF UTTAR PRADESH AND ORS.	November 26, 2020
C.B.I. THRU S P, NEW DELHI Vs. STATE OF U.P.	December 14, 2020
C.P. HARPAL SINGH Vs. STATE OF U.P.	January 21, 2020
C/M BABU TRILOKI SINGH Vs. STATE OF U. P.	August 28, 2020
C/M KAYASTHA PATHSALA SOCIETY Vs. STATE OF U.P.	November 24, 2020
C/M MADARSA FAIZANUL ULOOM THR ITS MANAGER SHRI MOHAMMAD ALI Vs. STATE OF U.P.	February 5, 2020
C/M MAHARSHI KAPIL MUNI SHIKSHA SAMITI Vs. STATE OF U. P.	December 8, 2020
C/M MOTILAL MEMORIAL SOCIETY Vs. STATE OF U.P.	June 11, 2020
C/M SRINATH SANSKRIT MAHAVIDYALAYA Vs. PRAMOD KUMAR, DEPUTY DIRECTOR OF EDUCATION	October 14, 2020
CANE COMMISSIONER, UTTAR PRADESH, LUCKNOW AND ORS. Vs. ADALAT SINGH	March 3, 2020
CANTONMENT BOARD AGRA CANTT AND ORS. Vs. PUSHPA RANI GUPTA AND ORS.	May 26, 2020
CAREER CONVENT EDUCATIONAL & CHARITABE TRUST & ANR. Vs. STATE OF U.P.	June 2, 2020
CENTRAL WAREHOUSING CORPORATION THRU Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM	March 4, 2020
CHAITU Vs. SUNDER LAL	January 9, 2020
CHAMAN KUMAR SHAH Vs. UNION OF INDIA	February 27, 2020
CHAND KHAN Vs. STATE OF U.P. AND ORS.	February 27, 2020
CHANDA BEGUM Vs. SHAHNAWAZ	December 16, 2020
CHANDAN CHAND Vs. STATE OF U.P.	January 17, 2020
CHANDRA BHAN YADAV Vs. MANOJ KUMAR SINGH, PRINCIPAL SECRETARY	March 3, 2020
CHANDRA DEO TYAGI Vs. ADDITIONAL DISTRICT JUDGE COURT NO.1 MEERUT	July 10, 2020
CHANDRA DEVI Vs. D.D.C.	February 26, 2020
CHANDRA KESH & ORS. Vs. STATE OF U.P.	February 4, 2020
CHANDRA KISHORE SINGH Vs. UNION OF INDIA	January 23, 2020
CHANDRA KUMAR MISRA Vs. STATE OF U.P.	January 6, 2020
CHANDRA MUKHI Vs. UNION OF INDIA	February 24, 2020
CHANDRA PAL SHARMA Vs. STATE OF U. P.	February 14, 2020
CHANDRA PRAKASH Vs. RANVEER SINGH	February 14, 2020
CHANDRA PRAKASH @ CHANDAULA Vs. STATE OF U.P. AND ANOTHER	September 9, 2020
CHANDRA PRAKASH SINGH Vs. STATE OF U.P.	January 18, 2020
CHANDRA SHEKHAR SRIVASTAVA Vs. STATE OF U. P.	November 2, 2020
CHANDRA SHEKHAR UPADHYAY Vs. STATE OF U.P.	March 5, 2020
CHANDRABHAN Vs. NARESH KUMAR AND ORS.	March 3, 2020
CHANDRAKALA TRIPATHI Vs. STATE OF U.P.	June 15, 2020
CHANDRAWATI Vs. ADDITIONAL COMMISSIONER (ADMIN.) AYODHYA MANDAL	November 24, 2020
CHANDRAWATI Vs. FAISAL KHAN	February 4, 2020
CHANDRAWATI DEVI Vs. STATE OF U.P.	December 15, 2020
CHANDRESH YADAV @ CHANDA Vs. STATE OF U.P.	January 23, 2020
CHANDRESH YADAV AND ORS. Vs. STATE OF U.P.	February 26, 2020
CHARAN SINGH Vs. STATE OF U.P.	January 23, 2020
CHARANJEET SINGH Vs. STATE OF U.P.	February 14, 2020
CHARANJEET SINGH Vs. LAKHVIRI AND ORS.	October 12, 2020
CHARUL DAVI Vs. STATE OF U P	August 24, 2020
CHEDI LAL GIRI GOSWAMI Vs. STATE OF U P	October 19, 2020
CHELOH Vs. STATE OF U.P.	October 8, 2020
CHET RAM AND OTHERS Vs. STATE OF U.P.	January 28, 2020
CHHABIRAM Vs. VIMLA DEVI	January 8, 2020
CHHAVI NATH Vs. D.D.C.	February 13, 2020
CHHOTEY LAL Vs. STATE OF U.P.	August 28, 2020
CHHOTEY LAL Vs. STATE OF U.P. AND OTHERS	July 8, 2020
CHHOTEY LAL YADAV Vs. STATE OF UTTAR PRADESH	June 18, 2020
CHHOTU Vs. STATE OF U.P.	December 9, 2020
CHOPRA NURSING HOME NAURANGABAD LAKHIMPUR KHERI Vs. COMMISSIONER OF COMMERCIAL TAXES LKO.	January 20, 2020
CHUNNU AND ORS Vs. STATE OF U.P.	April 28, 2020
COMMISSIONER COMMERCIAL TAX Vs. LOHIA BRASS PVT. LTD.	January 10, 2020
COMMISSIONER COMMERCIAL TAX U.P. Vs. J.S.I.W. INFRASTRUCTURE PVT. LTD	January 10, 2020
COMMISSIONER COMMERCIAL TAX U.P. Vs. PATAKA INDUSTRIES PVT. LTD	January 10, 2020
COMMISSIONER COMMERCIAL TAX U.P. Vs. DEEPAK TRADING CO.	January 10, 2020
COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. SAURABH TRADERS RAILWAY BUS STAND PILKHUWA HAPUR	January 10, 2020
COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. STUDIO MODULER FURNITURE SOLUTION GHAZIABAD	January 10, 2020
COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. CREATIVE EDUCATIONAL AIDS PVT. LTD. GREATER NOIDA	January 10, 2020
COMMISSIONER COMMERCIAL TAXES U P LUCKNOW Vs. JAISWAL TRADING CO SUCHITAGANJ SUHAWAL FAIZABAD	February 26, 2020
COMMISSIONER, COMMERCIAL TAX Vs. MAHESH & CO SUBHASH MARG, LUCKNOW	January 24, 2020
COMMITTEE OF MANAGEMENT BHARTI INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.	February 3, 2020
COMMITTEE OF MANAGEMENT SUBHASH CHANDRA BOSE SMARAK VIDYALAYA ISIPUR Vs. STATE OF U. P.	November 25, 2020
COMMITTEE OF MANAGEMENT, F.R. ISLAMIA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.	September 21, 2020
COMMITTEE OF MANAGEMENT, MAHARSHI KAPIL MUNI SHIKSHA SAMITI AND ORS. Vs. STATE OF U.P. AND ORS.	December 8, 2020
COMMITTEE OF MANAGEMENT, SANT RAVIDAS PRIMARY PATHSHALA AND ORS. Vs. STATE OF U.P. AND ORS.	October 1, 2020
CONST. 105 C.P. HARPAL SINGH Vs. STATE OF U.P.	January 21, 2020
CONSTABLE 316 CP DINESH CHANDRA MISHRA Vs. STATE OF U.P. AND 6 ORS.	January 10, 2020
CONSTABLE LAYAK SINGH Vs. STATE OF U.P.	February 13, 2020
CUMMINS TECHNOLOGIES INDIA PRIVATE LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL	March 3, 2020
D.A.V.INTER COLLEGE Vs. STATE OF U. P.	March 4, 2020
D.C. ENTERPRISES Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW	January 8, 2020
D.H.B. NARENDRA CONSTRUCTION Vs. UNION OF INDIA AND ORS.	January 14, 2020
DABLOO Vs. STATE OF U.P.	January 7, 2020
DABUR INDIA LTD. Vs. COMMISSIONER OF CGST	January 17, 2020
DAKSHPAL SINGH Vs. STATE OF U. P.	July 29, 2020
DANISH Vs. STATE OF U.P.	September 7, 2020
DAROGA Vs. STATE OF U.P.	April 13, 2020
DARPAN SAHU Vs. STATE OF U.P.	March 18, 2020
DARSHAN SINGH Vs. STATE OF U.P.	December 8, 2020
DARSHAN SINGH DHIMAR Vs. STATE OF U.P.	May 4, 2020
DAURALA SUGAR WORKS THRU MANAGING DIRECTOR Vs. STATE OF U. P.	October 20, 2020
DAYA CHAND Vs. STATE OF U.P	February 6, 2020
DAYA RAM Vs. STATE OF U.P.	May 19, 2020
DAYA RAM BHASKAR Vs. STATE OF U.P.	February 18, 2020
DAYA SHANKAR LAL GUPTA Vs. STATE OF U P	December 15, 2020
DAYARAM YADAV (VAKIL) Vs. STATE OF U.P.	September 30, 2020
DEEN DAYAL Vs. STATE OF U.P	February 26, 2020
DEEN DAYAL Vs. STATE OF U.P.	June 8, 2020
DEEN DAYAL Vs. STATE OF U.P	November 10, 2020
DEEN DAYAL SINGH Vs. STATE OF U.P.	January 7, 2020
DEENU @ DINESH KUMAR Vs. STATE OF U.P.	February 6, 2020
DEEP TRADING COMPANY MALVIYA NAGAR GONDA Vs. NEW INDIA INSURANCE COMPANY LTD	March 3, 2020
DEEPAK Vs. KALPANA	June 19, 2020
DEEPAK AND 9 OTHERS Vs. STATE OF U.P. AND 4 OTHERS	June 9, 2020
DEEPAK GOEL Vs. AVINASH CHANDRA AND ORS.	February 17, 2020
DEEPAK GUPTA Vs. ASSISTANT COMMISSIONER INCOME TAX	January 17, 2020
DEEPAK JHA Vs. STATE OF U.P. AND ORS.	February 3, 2020
DEEPAK KUMAR JAIN Vs. STATE OF U.P.	February 13, 2020
DEEPAK YADAV Vs. STATE OF U.P. AND 3 OTHERS	January 22, 2020
DEEPIKA CHOPRA GARG Vs. NIKHIL GARG	March 6, 2020
DELHI TEXTILES Vs. COMMISSIONER COMMERCIAL TAX UP LUCKNOW	January 7, 2020
DEOKANT PAL Vs. STATE OF U.P.	January 17, 2020
DESH DEEPAK DWIVEDI Vs. STATE OF U. P.	October 8, 2020
DEVAKI NANDAN DIXIT Vs. STATE OF U.P.	February 12, 2020
DEVENDRA Vs. STATE OF U.P.	February 11, 2020
DEVENDRA Vs. STATE OF U.P.	August 26, 2020
DEVENDRA KUMAR Vs. STATE OF U.P.	February 6, 2020
DEVENDRA KUMAR GARG Vs. STATE OF U.P.	February 19, 2020
DEVENDRA NATH RAI Vs. STATE OF U.P.	January 17, 2020
DEVENDRA NATH RAM Vs. STATE OF U P	September 29, 2020
DEVENDRA SINGH Vs. STATE OF U.P	December 15, 2020
DEVENDRA SINGH Vs. CHAIRMAN, STATE CANE SERVICE AUTHORITY	November 25, 2020
DEVENDRA SINGH PARIHAR Vs. STATE OF U. P.	October 8, 2020
DEVI PRASAD CHAUDHARY AND ORS. Vs. U.P. AVAS EVAM VIKAS PARISHAD AND ORS.	February 26, 2020
DEVI SINGH Vs. STATE OF U.P.	February 4, 2020
DEVI SINGH AND OTHERS Vs. STATE OF U.P.	August 6, 2020
DHAN PRAKASH BUDHRAJA Vs. M.I. BUILDERS LTD.	February 4, 2020
DHAN SINGH Vs. STATE OF U.P.	March 5, 2020
DHANANJAI Vs. STATE OF U.P	December 17, 2020
DHANDEVI Vs. STATE OF U.P	April 27, 2020
DHANESH CHANDRA SAXENA Vs. STATE OF U.P.	February 3, 2020
DHANPAL YADAV Vs. STATE OF U.P.	January 24, 2020
DHANRAWATI DEVI Vs. STATE OF U.P.	January 10, 2020
DHARAM DAS Vs. STATE OF U. P.	September 29, 2020
DHARAM VEER AND OTHERS Vs. KAMAL SINGH AND OTHERS	November 26, 2020
DHARM SINGH Vs. STATE OF U.P.	February 7, 2020
DHARMENDRA KUMAR KATIYAR Vs. UNION OF INDIA	January 23, 2020
DHARMENDRA KUMAR RECRUIT CONSTABLE CHEST NO. 424 Vs. STATE OF U.P.	June 18, 2020
DHARMENDRA KUMAR TIWARI Vs. STATE OF U.P.	July 9, 2020
DHARMENDRA YADAV Vs. GIRISH KUMAR SAHNI	January 18, 2020
DHARMENDRA YADAV Vs. SANGHMITRA MAURYA	April 10, 2020
DHARMPAL Vs. STATE OF U.P.	February 13, 2020
DHARMRAJI DEVI GANGA PRASAD Vs. STATE OF U.P.	February 4, 2020
DHEERAJ BHASIN Vs. STATE OF U.P.	July 9, 2020
DHEERAJ PRAJAPATI @ DHEERAJ Vs. STATE OF U.P.	June 3, 2020
DHEERU KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.	March 5, 2020
DHIRENDRA @ DHEERAJ TYAGI Vs. STATE OF U.P.	January 13, 2020
DHIRENDRA KUMAR Vs. STATE OF U.P.	September 8, 2020
DHIRENDRA KUMAR Vs. STATE OF U.P.	November 25, 2020
DHIRENDRA PRATAP Vs. DHARMAWATI	December 9, 2020
DHIRENDRA PRATAP SINGH Vs. STATE OF U.P.	February 18, 2020
DHIRENDRA SINGH Vs. STATE OF U.P. AND ORS.	October 13, 2020
DHOOPA DEVI Vs. STATE OF U.P.	July 30, 2020
DHRUV KUMAR PANDEY Vs. STATE OF U.P.	April 24, 2020
DIGAMBAR Vs. STATE OF U.P.	April 23, 2020
DIGVIJAY NATH TEWARI Vs. STATE OF U.P.	February 12, 2020
DILEEP PATEL @ RAM MILAN Vs. STATE OF U.P.	January 17, 2020
DILIP KUMAR Vs. STATE OF U.P. AND ORS.	January 2, 2020
DILIP KUMAR CHANDEL Vs. UNION OF INDIA	February 4, 2020
DILIP KUMAR PANDEY Vs. STATE OF U P AND ANOTHER	May 26, 2020
DILIP SINGH CONTRACTOR Vs. STATE OF U. P.	October 15, 2020
DILIP YADAV Vs. STATE OF U.P.	January 6, 2020
DIMPAL Vs. STATE OF U. P.	August 24, 2020
DINESH Vs. STATE OF U. P.	December 2, 2020
DINESH CHANDRA SHUKLA Vs. UMA MISHRA	January 10, 2020
DINESH KUMAR Vs. STATE OF U. P.	March 3, 2020
DINESH KUMAR BHARDWAJ Vs. STATE BANK OF INDIA	February 6, 2020
DINESH KUMAR MISHRA Vs. STATE OF U.P. AND 4 OTHERS	January 7, 2020
DINESH KUMAR SINGH Vs. NATIONAL INSURANCE CO. LTD.	January 8, 2020
DINESH KUMAR SINGH CHAUHAN Vs. STATE OF U.P.	March 17, 2020
DINESH NARAYAN DWIVEDI Vs. RAM MANOHAR LOHIYA AVADH UNIVERSITY	July 24, 2020
DINESH RAWAT Vs. STATE OF U.P.	April 9, 2020
DINESH YADAV Vs. STATE OF U.P.	October 12, 2020
DIPENDRA KUMAR SINGH Vs. STATE OF U.P.	January 9, 2020
DIPTI SAXENA Vs. ASHISH SRIVASTAV	December 14, 2020
DIPTY SHARMA Vs. STATE OF U.P.	May 7, 2020
DIRECTOR GENERAL Vs. RAJIV KUMAR SINGH	February 26, 2020
DIRECTOR I.I.T., KANPUR Vs. RADHA KRISHNA TIWARI	April 29, 2020
DIRECTOR INDIRA GANDHI RASHTRIYA UDAN ACADEMY 5775(S/S)2000 Vs. SHEO NARAIN CHAUDHARY	February 26, 2020
DIRECTOR, DAYALBAGH EDUCATIONAL INSTITUTE DEEMED UNIVERSITY Vs. DEVENDRA PAL SINGH	December 2, 2020
DIVYA GOSWAMI Vs. STATE OF U. P.	November 3, 2020
DIVYA NAUTIYAL Vs. STATE OF U.P.	January 2, 2020
DIWARI LAL AND ORS. Vs. STATE OF U.P.	May 20, 2020
DOLI Vs. STATE OF U P	August 25, 2020
DR CHANDRA DEO TYAGI Vs. ADDITIONAL DISTRICT JUDGE COURT	July 10, 2020
DR. AMRESH KUMAR SRIVASTAVA Vs. STATE OF U.P.	November 5, 2020
DR. ANJU GOSWAMI Vs. STATE OF U.P.	November 5, 2020
DR. ASHOK KUMAR SRIVASTAVA Vs. STATE OF U.P.	May 5, 2020
DR. NAIMISH TRIVEDI (SECOND BAIL) Vs. STATE OF U.P.	December 3, 2020
DROPADI DEVI Vs. SHIV CHANDRA DIXIT	January 23, 2020
DUNCANS INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.	August 10, 2020
DURGA DEVI Vs. STATE OF U.P.	January 28, 2020
DURGAWATI DEVI Vs. MUKTINATH TIWARI	May 29, 2020
DURGENDRA BAHADUR SINGH Vs. RAJENDRA BAHADUR SINGH	June 25, 2020
DURGESH KUMAR SAROJ Vs. STATE OF U.P.	January 9, 2020
DURRESHAHWAR NAJMI Vs. STATE OF U.P. AND 3 OTHERS	January 7, 2020
DWARIKA Vs. D.D.C. AND OTHERS	March 30, 2020
EKTA AGARWAL Vs. ALINDRA CHANDRA	February 14, 2020
EXAMINATION REGULATORY AUTHORITY, ALLAHABAD AND ORS. Vs. RISHABH MISHRA AND ORS.	June 12, 2020
EXECUTIVE ENGINEER Vs. P.O.	January 21, 2020
F.H. MEDICAL COLLEGE Vs. UNION OF INDIA	January 22, 2020
FAHAD Vs. STATE OF U.P.	January 3, 2020
FAHEEM KHAN Vs. STATE OF U.P.	February 11, 2020
FAIYAZ AND ORS. Vs. STATE OF U.P.	February 13, 2020
FAIZAN Vs. NASEEM	February 4, 2020
FAKIR CHAND Vs. STATE OF U.P.	February 6, 2020
FAKIR CHAND HAZARI LAL Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW	January 18, 2020
FAREEDA BANO Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE, LUCKNOW AND ORS.	November 25, 2020
FARHAN Vs. STATE OF U.P.	September 16, 2020
FATEHVEER SINGH RAGHAV Vs. STATE OF U.P.	January 22, 2020
FAZLU @ FAZIUL RAHMAN @ DOCTOR @ TANVEER HUSAIN Vs. STATE OF U.P.	January 28, 2020
FIELD MARSHAL GENERAL MANEKSHAW U.M. VIDYALAYA Vs. STATE OF U.P.	February 4, 2020
FIRASAT Vs. STATE OF U.P.	January 22, 2020
FIROJ Vs. STATE OF U.P.	June 16, 2020
FIROZ Vs. STATE OF U.P.	January 6, 2020
FOOD CORPORATION OF INDIA Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	February 3, 2020
FRISCON MEDIA WORKS Vs. STATE OF U.P. AND ORS.	March 5, 2020
FURKAN Vs. STATE OF U. P.	December 8, 2020
G.T.M. BUILDERS AND PROMOTORS PVT. LTD. Vs. STATE OF U.P.	January 10, 2020
GAJENDRA SINGH Vs. STATE OF U.P.	July 23, 2020
GAJENDRA SINGH NEGI Vs. STATE OF U.P. AND ORS.	August 31, 2020
GALAXY FOUNDATION Vs. STATE OF U.P.	October 27, 2020
GAMA RAM Vs. STATE OF U.P.	November 3, 2020
GANESH Vs. STATE OF U.P.	February 4, 2020
GANESH CHAUDHARY Vs. STATE OF U.P.	August 14, 2020
GANESH GRAIN STORE, RANIGANJ BAZAR BALLIA Vs. STATE OF U.P.	January 21, 2020
GANGA PRASAD Vs. STATE OF U. P.	February 14, 2020
GANGA PRASAD Vs. STATE OF U.P.	January 10, 2020
GANGA RAM Vs. STATE OF U.P.	February 7, 2020
GANGARAM Vs. STATE OF U.P	November 2, 2020
GANGESHWAR LTD. Vs. STATE OF U.P.	January 3, 2020
GARG GAS SERVICE Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	January 24, 2020
GARG OIL INDUSTRIES Vs. STATE OF U.P.	January 14, 2020
GARIBDAS Vs. STATE OF U.P.	January 10, 2020
GARIMA PANDEY Vs. STATE OF U.P.	January 6, 2020
GAURAV BAKSHI Vs. STATE OF U.P.	August 20, 2020
GAURAV BAKSHI Vs. STATE OF U.P.	August 21, 2020
GAURAV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.	January 7, 2020
GAURAV SHARMA Vs. STATE OF U.P.	January 18, 2020
GAURAV SINGH Vs. STATE OF U.P.	March 3, 2020
GAURAV SINGH YADAV Vs. STATE OF U.P.	February 6, 2020
GAURAV SRIVASTAVA Vs. SONIA RAIKAVAAR	January 22, 2020
GAURI SHANKAR Vs. CHANDRAPAL SINGH	January 21, 2020
GAURI SHANKAR YADAV Vs. STATE OF U.P.	December 17, 2020
GAUSIYA KHATOON Vs. STATE OF U P	August 24, 2020
GAUTAM SAROJ AND ORS. Vs. STATE OF U.P. AND ORS.	October 21, 2020
GAUTAM YADAV Vs. STATE OF U.P. AND ORS.	November 11, 2020
GAYA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO	January 6, 2020
GAYATRI PRASAD PRAJAPATI [SECOND BAIL] Vs. STATE OF U. P.	September 28, 2020
GEETA DEVI Vs. OM PRAKASH	June 8, 2020
GEETA DEVI Vs. SUSHIL KUMAR YADAV	January 3, 2020
GEETA DEVI Vs. STATE OF U.P. AND ORS.	February 3, 2020
GEETA MISHRA Vs. STATE OF U.P.	January 17, 2020
GEETA SINGH Vs. STATE OF U.P.	January 13, 2020
GEETANJALI Vs. STATE OF U.P.	February 28, 2020
GENDA LAL Vs. D.D.C., GONDA AND ORS.	February 7, 2020
GHANSHYAM CHAUDHARY Vs. STATE OF U.P.	July 28, 2020
GHANSHYAM SINGH Vs. STATE OF U.P	January 28, 2020
GHASEETA Vs. STATE OF U.P.	March 18, 2020
GIRDHARI LAL Vs. LAL MAN SINGH	January 20, 2020
GIRIJA SHANKAR Vs. STATE OF U P	November 10, 2020
GIRISH Vs. STATE OF U. P.	September 21, 2020
GIRISH KUMAR DWIVEDI Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.	February 20, 2020
GIRRAJ SINGH AND ORS. Vs. STATE OF U.P.	January 29, 2020
GODAWARI Vs. ZUBAIDA	October 13, 2020
GODWIN CONSTRUCTION PVT. LTD. Vs. STATE OF U.P.	August 7, 2020
GOLD STAR GREEN SEEDS PVT. LTD. AND ORS. Vs. U.O.I. AND ORS.	May 26, 2020
GOLD STAR GREEN SEEDS PVT.LTD. Vs. STATE OF U.P.	August 6, 2020
GOLU Vs. STATE OF U.P.	June 16, 2020
GOODS OF LATE KM. PRITI LATA MUKHERJEE Vs. SHAILENDRA NATH MUKHERJEE	October 15, 2020
GOPAL Vs. STATE OF U.P.	February 10, 2020
GOPAL KUMAR Vs. STATE OF U.P.	February 13, 2020
GOPI CHAND Vs. DIVISIONAL FOREST OFFICER BIJNOR	November 23, 2020
GOVARDHAN AND ORS. Vs. JALDHARA DEVI MAHA VIDYALAY AND ORS.	December 9, 2020
GOVIND AGARWAL Vs. STATE OF U.P.	February 7, 2020
GOVIND SONI Vs. STATE OF U.P. AND ANR	December 15, 2020
GRAM SABHA GOOMA FATIMA JOT Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALRAMPUR AND ORS.	January 6, 2020
GRAM VIKAS BAL VIDHAYALAY BAHADURPUR Vs. STATE OF U.P.	January 16, 2020
GREATS ART TRADING CORPORATION Vs. MUSHAHID HUSSAIN	January 3, 2020
GUDDI SHARMA AND ANOTHER Vs. STATE OF U.P.	June 8, 2020
GUDDOO Vs. STATE OF U.P.	July 10, 2020
GUDDU YADAV ALIAS SHRAVAN KUMAR Vs. STATE OF U.P.	September 18, 2020
GULAB CHANDRA DUBEY Vs. STATE OF U.P.	February 12, 2020
GULAB SINGH Vs. D.D.C.	February 6, 2020
GULLI @ NAND KISHORE Vs. STATE OF UTTAR PRADESH	February 20, 2020
GULSHAN ALIAS MEKEDAM SINGH JATAV Vs. STATE OF U.P.	August 6, 2020
GURIYA Vs. STATE OF U.P.	January 13, 2020
GURMEJ SINGH Vs. RANJIT KAUR	December 7, 2020
GURPREET ALIAS SODI Vs. STATE OF U.P.	September 23, 2020
GURUMEL SINGH Vs. STATE OF U.P.	December 14, 2020
GYAN PRAKASH UPADHYAY Vs. STATE OF U.P.	May 18, 2020
GYAN SINGH Vs. STATE OF U.P.	January 21, 2020
GYANCHANDRA YADAV Vs. STATE OF U.P. AND ANOTHER	June 10, 2020
GYANENDRA KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	April 29, 2020
GYANENDRA SINGH & OTHERS Vs. STATE OF U.P.	March 13, 2020
GYANVEER SINGH Vs. STATE OF U.P. AND ORS.	February 25, 2020
H.C. P 47 SUKHENDRA SINGH Vs. STATE OF U.P. AND 3 ORS.	February 13, 2020
H.D.F.C. ERGO GENERAL INSURANCE COMPANY LTD. Vs. SARTHAK JAIN AND ORS.	February 18, 2020
H.N. SRIVASTAVA Vs. FOOD CORPORATION OF INDIA	January 20, 2020
HADDISH AND ORS. Vs. STATE OF U.P. AND ORS.	January 23, 2020
HAITULLAH Vs. STATE OF U.P.	January 8, 2020
HAKIM SINGH Vs. STATE OF U.P.	December 9, 2020
HAMID ALI Vs. STATE OF U.P. AND ANOTHER	July 6, 2020
HAMID HUSSAIN & OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ	June 9, 2020
HANEEF Vs. STATE OF U.P. AND ORS.	June 2, 2020
HANSA Vs. HARISHANKER	February 3, 2020
HANUMAN Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE BARABANKI	January 18, 2020
HANUMAT SINGH Vs. STATE OF U.P	November 10, 2020
HARBIR Vs. STATE OF U.P.	January 7, 2020
HARDAYAL SINGH YADAV Vs. STATE OF U.P.	April 29, 2020
HARENDRA Vs. STATE OF U.P.	July 10, 2020
HARENDRA SINGH CHAHAR Vs. STATE OF U.P.	January 9, 2020
HARGOVIND AND ANOTHER Vs. STATE OF U.P.	March 3, 2020
HARI GOVIND SINGH Vs. STATE OF U.P.	January 8, 2020
HARI INDANE GRAMIN VITERAK AND ORS. Vs. U.O.I. AND ORS.	July 8, 2020
HARI KESH Vs. STATE OF U.P.	February 4, 2020
HARI OM GUPTA Vs. JYOTI BHATIA	June 2, 2020
HARI OM TRIPATHI Vs. C.B.I.	June 2, 2020
HARI PRAKASH TIWARI Vs. CHAIRMAN/MANAGING DIRECTOR, HEAD OFFICE ALLAHABAD BANK	March 3, 2020
HARI SHANKAR Vs. STATE OF U.P. AND ORS.	February 24, 2020
HARI SHANKAR Vs. STATE OF U.P. AND ANOTHER	January 9, 2020
HARI SHANKER Vs. STATE OF U.P. AND ORS.	January 29, 2020
HARI SINGH Vs. STATE OF U.P.	June 11, 2020
HARIHAR TIWARI Vs. KSHETRIYA SRI GANDHI ASHRAM	January 27, 2020
HARIJAN PRIMARY PATHSHALA Vs. STATE OF U.P.	January 16, 2020
HARIKISHAN AND ORS. Vs. STATE OF U.P. AND ORS.	January 6, 2020
HARIOM TRIPATHI Vs. STATE OF U.P.	February 4, 2020
HARIRAJ Vs. STATE OF U.P.	February 5, 2020
HARISH BABU Vs. C.B.I. DEHRADOON	January 27, 2020
HARISH CHANDRA AND ORS. Vs. STATE OF UTTAR PRADESH	April 30, 2020
HARISH CHANDRA SHUKLA Vs. STATE OF U.P.	January 27, 2020
HARISH CHANDRA SHUKLA Vs. STATE OF U.P.	February 10, 2020
HARISHANKAR Vs. U.O.I.	January 2, 2020
HARISHCHANDRA Vs. STATE OF U.P.	January 7, 2020
HARNAM KAUR Vs. B.R.	February 5, 2020
HARNAM SINGH Vs. STATE OF U.P.	July 10, 2020
HAROON @ RAJA Vs. STATE OF U.P.	July 13, 2020
HARSHIT VIJ AND ORS. Vs. STATE OF U.P. AND ORS.	February 25, 2020
HARUN Vs. STATE OF U.P. AND ORS.	January 14, 2020
HARUN KHAN Vs. UNION OF INDIA	October 6, 2020
HARVENDRI Vs. STATE OF U.P.	August 27, 2020
HARVILASH SINGH Vs. STATE OF U.P.	April 22, 2020
HASAN TANVEER IQBAL Vs. STATE BANK OF INDIA	April 13, 2020
HAZARI LAL SHYAM LAL STEELS PRIVATE LTD Vs. KANPUR NAGAR NIGAM	December 24, 2020
HAZRA BEGAM Vs. STATE OF U.P.	February 13, 2020
HEAD CONSTABLE NAWAB ALI Vs. STATE OF U.P.	February 24, 2020
HEENA BISHT Vs. STATE OF U.P.	February 14, 2020
HEERAKALI Vs. STATE OF U.P.	February 3, 2020
HEERALAL TEWARI Vs. STATE OF U.P.	February 20, 2020
HEM NATH Vs. U.P.STATE SUGAR CORPORATION LIMITED	April 16, 2020
HEMA SRIVASTAVA Vs. ARVIND KUMAR SRIVASTAVA AND ORS.	January 7, 2020
HEMANT CHAUDHARY Vs. STATE OF U.P.	March 3, 2020
HEMANT KUMAR SINGH Vs. STATE OF U.P.	November 25, 2020
HEMLATA AND ORS. Vs. STATE OF U.P. AND ORS.	February 20, 2020
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. ANIL CHAUHAN	December 23, 2020
HIMANSHU TRIPATHI Vs. STATE OF U.P	February 11, 2020
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF U.P.	December 17, 2020
HINDUSTAN AERONAUTICS LTD Vs. DEPUTY CHIEF LABOUR COMMISSIONER	January 6, 2020
HINDUSTAN AUTOMOBILES Vs. CHIEF ELECTION OFFICER OF U.P.LUCKNOW	February 24, 2020
HODIL PRASAD SHARMA Vs. STATE OF U.P.	February 6, 2020
HRADYANSH Vs. STATE OF U.P.	December 1, 2020
HRIDAY NARAYAN SINGH Vs. STATE OF U.P.	September 10, 2020
HRIDAY NARAYAN YADAV Vs. STATE OF U. P.	December 9, 2020
HUSAIN STONE CRUSHER Vs. STATE OF U.P.	January 22, 2020
I.C.I.C.I. BANK LTD. Vs. KRISHNA KUMAR GUJRATI	December 3, 2020
I.P.S. YADAV Vs. STATE OF U.P.	January 8, 2020
ICICI BANK LTD. Vs. STATE OF U.P	January 21, 2020
IDRISH Vs. STATE OF U. P.	June 19, 2020
IDRISH Vs. STATE OF U.P.	January 29, 2020
IDRISH KHAN Vs. STATE OF U.P.	October 19, 2020
IFCI LTD. Vs. LUCKNOW MUNICIPAL CORPORATION	April 29, 2020
ILAMCHAND Vs. EMPLOYEE COMPENSATION	January 14, 2020
IMARAN FRUIT CO.WHOLE SELLER THRU MANAGER MOHD. ARIF Vs. STATE OF U.P.	January 27, 2020
IMRAN Vs. STATE OF U.P.	August 31, 2020
IMRANA KHAN Vs. STATE OF U. P.	September 3, 2020
IMSHAD Vs. STATE OF U.P.	June 5, 2020
IN RE Vs. STATE OF U.P.	March 26, 2020
IN RE Vs. STATE OF U.P.	April 6, 2020
IN RE MISSING OF AN LLM STUDENT AT SWAMI SHUKDEVANAND LAW COLLEGE Vs. STATE OF U.P.	April 30, 2020
IN-RE BANNERS PLACED ON ROAD SIDE IN THE CITY OF LUCKNOW Vs. STATE OF U.P.	March 9, 2020
INDAR Vs. STATE	November 11, 2020
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA	December 8, 2020
INDRA KUMAR DWIVEDI Vs. STATE OF U.P.	July 30, 2020
INDRA NARAYAN Vs. STATE OF U.P.	December 19, 2020
INDRAJ SINGH Vs. KASHI RAM	June 19, 2020
INDRAJEET YADAV Vs. STATE OF U.P.	January 13, 2020
INDRASANI AND ORS. Vs. ADDITIONAL COMMISSIONER AND ORS.	February 27, 2020
INDRAWATI Vs. STATE OF U.P	November 25, 2020
INSHAD ALI Vs. STATE OF U.P. AND ORS.	January 23, 2020
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. ASHUTOSH NIGAM	February 14, 2020
INSTITUTE OF THE FRANCISCAN CLARIST SISTERS THRU PRESIDENT Vs. STATE OF U.P.	February 18, 2020
IQBAL AHMAD Vs. STATE OF U.P. AND ANOTHER	February 6, 2020
IQBAL AND 5 OTHERS Vs. STATE OF U.P.	January 2, 2020
IRAM AND ANOTHER Vs. STATE OF U.P.	August 6, 2020
IRFAN Vs. STATE OF U.P.	January 8, 2020
IRFAN ABBAS & ORS. Vs. STATE OF U.P.	February 4, 2020
IRFAN ALI Vs. STATE OF U.P.	August 5, 2020
IRFAN MIRZA Vs. STATE OF U.P.	March 17, 2020
IRSHAD Vs. STATE OF U.P.	January 14, 2020
IRSHAD ALI Vs. HASRAT	February 27, 2020
IRSHAD HUSSAIN Vs. STATE OF U.P.	April 13, 2020
ISHTEKHAR Vs. DY.DIRECTOR OF CONSOLIDATION RAMPUR	January 10, 2020
ISHWARI PRASAD Vs. SUB-DIVISIONAL OFFICER	December 17, 2020
ITC LTD. Vs. STATE OF U.P.	January 3, 2020
JAG BAHADUR MISRA Vs. RAMESH PRATAP SINGH	February 14, 2020
JAG RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 28, 2020
JAGANNATH PAL Vs. RAKESH KUMAR	February 14, 2020
JAGARNATH CHAUHAN Vs. STATE OF U.P.	September 23, 2020
JAGAT PAL AND ORS. Vs. STATE OF U.P.	May 28, 2020
JAGAT PAL SINGH AND ORS. Vs. STATE OF U.P.	January 31, 2020
JAGAT SINGH Vs. STATE OF U. P.	July 6, 2020
JAGAT SINGH Vs. STATE OF U.P.	May 20, 2020
JAGBHAN SINGH Vs. BOARD OF REVENUE	January 6, 2020
JAGDAMBA SINGH Vs. STATE OF U.P. AND 4 OTHERS	July 10, 2020
JAGDISH CHANDRA Vs. KRISHNA MOHAN AGGRAWAL	February 6, 2020
JAGDISH CHANDRA LOHUMI Vs. STATE OF U.P. AND ORS.	February 26, 2020
JAGDISH PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.	January 3, 2020
JAGDISH PRASAD VERMA Vs. STATE OF U.P.	November 11, 2020
JAGDISH RAI Vs. D.D.C.	October 22, 2020
JAGDISH SINGH MAHAVIDYALAYA Vs. STATE OF U.P.	February 5, 2020
JAGDISH YADAV Vs. STATE OF U.P.	January 27, 2020
JAGGU Vs. STATE OF U.P.	February 3, 2020
JAGJEET SINGH Vs. STATE OF U.P.	February 13, 2020
JAGNNATH Vs. STATE OF U.P.	February 13, 2020
JAGRAM SINGH Vs. STATE OF U.P.	January 7, 2020
JAGRAN PRAKASHAN LIMITED AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.	August 4, 2020
JAGTENDRA SINGH JADON Vs. DISTRICT INSPECTOR OF SCHOOLS	April 22, 2020
JAGVIR SINGH Vs. STATE OF U.P. AND OTHERS	July 7, 2020
JAI BABA AMARNATH INDUSTRIES Vs. STATE OF U.P.	January 8, 2020
JAI HIND YADAV AND ORS. Vs. STATE OF U.P. AND ORS.	September 30, 2020
JAI MOHAN Vs. STATE OF U.P.	February 13, 2020
JAI PAL SINGH Vs. ARVIND KUMAR	September 3, 2020
JAI PRAKASH @ MONU Vs. STATE OF U.P.	June 18, 2020
JAI PRAKASH SHARMA Vs. STATE OF U.P.	February 4, 2020
JAI RAM YADAV Vs. STATE OF U. P.	November 18, 2020
JAI SHANKAR AGRAHARI Vs. UNION OF INDIA	January 16, 2020
JAI VEER SINGH Vs. STATE OF U.P.	December 9, 2020
JAIKARAN SINGH Vs. BALAKRAM	May 20, 2020
JAIN AUTOMOBILES H.P.C. DEALER Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	December 16, 2020
JAISHUNISHA Vs. PAWAN KUMAR	January 24, 2020
JAISWAL CANTEEN(A) Vs. STATE OF U.P.	February 14, 2020
JAIVEER SHARMA Vs. SABA ARA	February 14, 2020
JAIVEER SINGH Vs. STATE OF U.P.	February 11, 2020
JAMIYATUL SHUBBANUL MUSLEMIN AND Vs. STATE OF U.P.	February 13, 2020
JAMSHED KHAN Vs. STATE OF U.P. AND ORS.	February 26, 2020
JAMUNA PRASAD SINGH Vs. BORAD OF REVENUE U.P.	February 7, 2020
JAN KALYAN SAHKARI AVAS SAMITI LTD. Vs. ASHOK KUMAR AGRAWAL	January 3, 2020
JANMAJAY SINGH Vs. STATE OF U.P.	January 14, 2020
JANTA INTER COLLEGE Vs. STATE OF U.P.	May 6, 2020
JASBIR MAAN Vs. STATE OF U.P.	April 17, 2020
JASODA Vs. STATE OF U.P.	May 28, 2020
JASODA SINGH Vs. STATE OF U.P	December 2, 2020
JASODA SINGH @ YOSODA SINGH Vs. STATE OF U.P.	January 23, 2020
JASPREET SINGH Vs. MATAPHER YADAV	December 1, 2020
JASPREET SINGH Vs. AYODHYA PRASAD MISHRA	December 1, 2020
JASWANT Vs. STATE OF U.P. AND ORS.	February 10, 2020
JASWANT SINGH YADAV Vs. STATE OF U.P.	January 3, 2020
JATA SHANKAR Vs. STATE OF U. P.	March 6, 2020
JATA SHANKAR TRIVEDI Vs. STATE OF U.P.	January 31, 2020
JATIN YADAV Vs. STATE OF U.P. AND ANOTHER	July 9, 2020
JAVED HUSSAIN Vs. STATE OF U.P.	July 7, 2020
JAVED SIDDIQUI Vs. SUPERINTENDENT DISTRICT JAIL, JAUNPUR AND ORS.	December 7, 2020
JAWAHAR ALIAS BABU RAM Vs. STATE OF U.P.	January 17, 2020
JAY KARAN Vs. STATE OF U.P.	January 14, 2020
JAYANTI Vs. NAVEEN KUMAR PANDEY	July 24, 2020
JAYKALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD	January 29, 2020
JAYMATAJEE ENTERPRISE (SELLER) Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)	October 22, 2020
JAYRA NABEEL ALIAS PRIYA YADAV Vs. STATE OF U.P.	September 22, 2020
JEET BAHADUR Vs. STATE OF U.P.	February 12, 2020
JEETPAL Vs. STATE OF U.P.	March 4, 2020
JHARKHANDEY Vs. STATE OF U.P. AND ORS.	January 9, 2020
JHINKA Vs. ADDL. COMMISSIONER (ADMIN-II) DEVI PATAN DIVISION GONDA	January 2, 2020
JIAUL HASAN Vs. VIJENDRA	January 24, 2020
JIMIPAL SINGH Vs. STATE OF U.P.	January 23, 2020
JINDAL PIPES LIMITED Vs. STATE OF U.P.	January 20, 2020
JITENDRA Vs. STATE OF U.P.	January 7, 2020
JITENDRA Vs. NEETU	January 21, 2020
JITENDRA @ BABLU DIXIT Vs. STATE OF U.P.	January 2, 2020
JITENDRA KUMAR Vs. ASHWANI KUMAR AWASTHI, PRINCIPAL SECRETARY	July 13, 2020
JITENDRA KUMAR AND 3 OTHERS Vs. UNION OF INDIA AND 6 OTHERS	January 29, 2020
JITENDRA KUMAR BIND Vs. STATE OF U. P.	August 7, 2020
JITENDRA KUMAR GUPTA Vs. STATE OF U.P.	April 24, 2020
JITENDRA KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	March 4, 2020
JITENDRA KUMAR VERMA Vs. STATE OF U.P. & 2 OTHERS	June 1, 2020
JITENDRA KUMAR YADAV Vs. ADDL.DISTRICT JUDGE	February 3, 2020
JITENDRA MOHAN SINGH Vs. STATE OF U.P.	June 16, 2020
JITENDRA PRATAP SINGH Vs. STATE OF U.P.	February 25, 2020
JIYA AFZAL AND ANOTHER Vs. STATE OF U.P.	March 4, 2020
JKM INFRA PROJECTS LIMITED, NOIDA THRU. DIRECTORS Vs. STATE OF U.P.	January 24, 2020
JOGENDRA SINGH Vs. STATE OF U.P.	July 13, 2020
JOHNSON MATTHEY CHEMICALS INDIA PRAVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX U.P.	September 18, 2020
JONNY @ ANUJ KUMAR Vs. STATE OF U.P.	September 3, 2020
JUGAL KISHORE PANDEY Vs. STATE OF U.P.	March 5, 2020
JUNAID Vs. STATE OF U.P.	December 2, 2020
JYOTI SAHU Vs. STATE OF U.P.	July 30, 2020
K. RAGUPATHI Vs. BACHCHU SINGH	January 22, 2020
K.D.P. BUILD WELL PVT LTD Vs. STATE OF U.P.	February 4, 2020
K.P. THAKUR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	February 18, 2020
KABIR JAISWAL Vs. UNION OF INDIA	December 2, 2020
KAILASH CHAND SINGHAL Vs. STATE OF U.P.	June 3, 2020
KAILASH CHAUDHARY Vs. STATE OF U. P.	October 5, 2020
KAILASH SINGH Vs. STATE OF U.P.	January 17, 2020
KAJU AND ORS. Vs. STATE OF U.P. AND ORS.	January 27, 2020
KALAWATI Vs. ADDL COMMISSIONER JUDICIAL DIVISION LKO	February 12, 2020
KALLOO Vs. STATE	October 19, 2020
KALLU AND OTHERS Vs. STATE OF U.P.	July 10, 2020
KALLU KHAN Vs. STATE OF U.P.	February 19, 2020
KALOO Vs. STATE OF U.P.	May 20, 2020
KALPATARU AGRO FOREST ENTERPRISES (P.) LTD. Vs. UNION OF INDIA	April 20, 2020
KAMAL CHAND PATEL Vs. STATE OF U. P.	October 6, 2020
KAMAL KUMAR AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-I	January 14, 2020
KAMAL SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	February 10, 2020
KAMINI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.	November 23, 2020
KAMLA COLD STORAGE AND ICE FACTORY Vs. M.V.V.N.L. AND ORS.	February 18, 2020
KAMLA DEVI Vs. HEMANT RAO DIST. BASIC EDUCATION OFFICER HARDOI	February 6, 2020
KAMLA DEVI AND 4 OTHERS Vs. SURENDRA PAL SINGH	June 8, 2020
KAMLA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.	January 7, 2020
KAMLA NEHRU EDUCATIONAL SOCIETY AND ORS. Vs. STATE OF U.P. AND ORS.	July 7, 2020
KAMLA SUSHILA LAL BAHADUR MAHILA MAHAVIDYALAYA THRU MANAGER Vs. STATE OF U.P.	August 7, 2020
KAMLAWATI FILLING ZONE AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS	January 6, 2020
KAMLESH Vs. STATE OF U.P.	April 17, 2020
KAMLESH AND ANOTHER Vs. STATE OF U.P.	August 6, 2020
KAMLESH BAHADUR SINGH Vs. STATE OF U.P.	January 14, 2020
KAMLESH DEVI Vs. STATE OF U.P. AND 4 OTHERS	June 16, 2020
KAMLESH KASHYAP Vs. STATE OF U.P.	January 28, 2020
KAMLESH KUMAR DWIVEDI Vs. STATE OF U.P.	April 22, 2020
KAMNOD Vs. STATE OF U.P.	March 3, 2020
KANCHAN SONKAR Vs. STATE OF U.P. AND ORS.	December 1, 2020
KANCHAN YADAV Vs. STATE OF U P	August 28, 2020
KANHAIYA LAL Vs. LALA RAM	February 11, 2020
KANHAIYA LAL Vs. STATE OF U. P.	December 8, 2020
KANHAIYALAL JHA Vs. STATE OF U.P.	February 17, 2020
KANIKRAM Vs. STATE OF U.P.	September 21, 2020
KANPUR ELECTRICITY SUPPLY CO. LTD. Vs. STATE OF U.P.	May 12, 2020
KANT MISHRA Vs. STATE OF U.P.	November 18, 2020
KANT PANDEY Vs. STATE OF U. P.	November 11, 2020
KAPIL DEV CHATURVEDI Vs. STATE OF U.P.	July 24, 2020
KAPIL GUPTA Vs. STATE OF U. P.	January 13, 2020
KAPIL MUNI Vs. STATE OF U.P. AND OTHERS	July 8, 2020
KAPOOR Vs. STATE	April 28, 2020
KAPTAN SINGH Vs. STATE OF U.P.	February 7, 2020
KAPTAN SINGH AND ANOTHER Vs. RAJ NARAYAN	September 9, 2020
KARAN SINGH Vs. STATE OF U.P.	July 6, 2020
KARTIK & ANR Vs. STATE OF U.P.	July 24, 2020
KASHI NATH PANDEY Vs. STATE OF U. P.	July 8, 2020
KASHI PRASAD SHUKLA Vs. STATE OF U.P.	December 17, 2020
KAUSHAL KISHORE MISHRA Vs. STATE OF U.P.	April 16, 2020
KAUSHAL KUMAR GUPTA Vs. STATE OF U.P.	February 4, 2020
KAUSHAL KUMAR UPADHYAY Vs. STATE OF U.P.	February 10, 2020
KAUSHALYA CHAUBEY Vs. STATE OF U.P. AND ORS.	January 22, 2020
KAUSHAMBI PAPER MILLS PVT. LTD. AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.	August 31, 2020
KEDAR PAL Vs. STATE OF U.P.	January 18, 2020
KEERAT Vs. STATE OF U.P. AND ORS.	January 29, 2020
KEERTAN SINGH Vs. STATE OF U.P.	December 2, 2020
KESHARWANI SHEETALAYA SAHSAON Vs. COMMISSIONER OF INCOME TAX	April 24, 2020
KESHAV DAYAL Vs. ADDITIONAL COLLECTOR	February 5, 2020
KESHAV SINGH @ KESHO Vs. STATE OF U.P.	December 18, 2020
KHAIRUL NISHA Vs. STATE OF U.P	January 6, 2020
KHAJAN SINGH Vs. RADHEY LAL	January 3, 2020
KHALID ANSARI Vs. STATE OF U.P.	October 14, 2020
KHALIDA NESAT Vs. STATE OF U.P.	January 6, 2020
KHALIKUL & OTHERS Vs. STATE OF U.P.	June 5, 2020
KHUNNU LAL Vs. STATE OF U.P.	May 18, 2020
KHURSHID Vs. STATE OF U.P.	February 13, 2020
KHUSHABUDDIN ALI Vs. STATE OF U.P	October 5, 2020
KING GEORGES MEDICAL UNIVERSITY & OTHERS Vs. PROF. ASHISH WAKHLU & OTHERS	January 21, 2020
KIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 28, 2020
KIRAN KUMAR Vs. STATE OF U.P	December 18, 2020
KIRAN KUMAR K. G. Vs. CHANDRASHEKAR N.	February 20, 2020
KISAN SEWA SAHKARI SAMITI Vs. COOPERATIVE TRIBUNAL,U.P.LUCKNOW	January 21, 2020
KISHAN KASHYAP Vs. STATE OF U.P.	October 1, 2020
KISHAN LAL RAM KUMAR JUNIOR HIGH SCHOOL Vs. STATE OF U.P.	February 6, 2020
KISHAN PASWAN Vs. UNION OF INDIA AND ORS.	October 22, 2020
KISHAN SINGH Vs. SHASHI JAIN	January 17, 2020
KISHORE LAL CHUGH Vs. STATE OF U.P.	January 28, 2020
KISHUN PAL SINGH Vs. STATE OF U.P.	February 6, 2020
KISMATA Vs. STATE OF U.P.	October 8, 2020
KM POOJA Vs. STATE OF U.P	February 26, 2020
KM. RENU Vs. STATE OF U.P.	January 3, 2020
KOMAL SONKAR Vs. STATE OF U P	August 25, 2020
KRANTI DEVI Vs. STATE OF U P	August 24, 2020
KRIPA SHANKAR UPADHYAY Vs. STATE OF U.P.	February 12, 2020
KRISHAK BHARATI CO-OPERATIVE LTD. Vs. UNION OF INDIA	February 20, 2020
KRISHNA CHANDRA Vs. SARJU DEI	July 23, 2020
KRISHNA DEV RAI AND ORS. Vs. STATE OF U.P AND ANR.	February 19, 2020
KRISHNA DEVI Vs. SHIKSHA DEVI	January 6, 2020
KRISHNA KANT DIXIT Vs. STATE OF U. P.	December 1, 2020
KRISHNA KUMAR Vs. STATE OF U.P.	June 19, 2020
KRISHNA KUMAR PANDEY @ BABLOO Vs. STATE OF U.P.	February 4, 2020
KRISHNA KUMAR YADAV Vs. MOHD. KALEEM AND OTHERS	January 10, 2020
KRISHNA MURARI Vs. STATE OF U.P.	March 25, 2020
KRISHNA NAND RAI Vs. STATE OF U.P. AND ORS.	September 29, 2020
KRISHNA NAND RAI Vs. STATE OF U. P.	September 29, 2020
KRISHNA PAL YADAV Vs. STATE OF U. P.	July 10, 2020
KRISHNA SHRI GUPTA Vs. STATE OF U.P	February 11, 2020
KRISHNA SRIVASTAVA Vs. STATE OF U.P.	February 14, 2020
KRISHNAPAL SINGH Vs. MANAGING DIRECTOR U.P.S.R.T.C.	April 16, 2020
KRISHNAPAL SINGH Vs. U.P.S.R.T.C.	April 16, 2020
KRITI GIRI Vs. STATE OF U.P. AND ORS.	October 22, 2020
KUBER SINGH AND ORS. Vs. STATE OF U.P.	February 24, 2020
KUL BHUSHAN VIRMANI Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD	January 8, 2020
KULDEEP Vs. STATE OF U.P.	July 10, 2020
KULDEEP Vs. STATE OF U.P.	April 27, 2020
KULDEEP AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	July 22, 2020
KULDEEP NARAYAN Vs. STATE OF U.P.	April 13, 2020
KULDEEP SINGH Vs. STATE OF U.P	November 19, 2020
KULDEEP SINGH Vs. SUGAR CANE COMMSSIONER	February 11, 2020
KULDIP SINGH Vs. STATE OF U.P.	December 7, 2020
KUMARI VAISHALI Vs. STATE OF U.P.	January 9, 2020
KUNDAN SINGH Vs. STATE OF U.P.	January 3, 2020
KUNWAR BAHADUR YADAV Vs. STATE OF U.P. AND 5 OTHERS	January 9, 2020
KUNWAR SHOBHIT SINGH Vs. STATE OF U.P.	February 4, 2020
KUNWAR SINGH Vs. STATE OF U.P.	July 31, 2020
KUSHAGRI TRADERS Vs. STATE OF U.P.	June 9, 2020
KUSHAL PAL SINGH Vs. STATE OF U.P.	December 16, 2020
KUSUM Vs. STATE OF U.P.	February 18, 2020
KUSUM LATA CHAUDHARI Vs. STATE OF U.P	June 24, 2020
LAEEQUE Vs. STATE OF U.P.	February 19, 2020
LAKHAN Vs. BOARD OF REVENUE	January 28, 2020
LAKHAN SINGH Vs. STATE OF U. P.	October 8, 2020
LAKHPAT SINGH Vs. STATE OF U.P.	January 2, 2020
LAKSHMAN SINGH Vs. STATE OF U.P.	May 21, 2020
LAKSHMANIA Vs. D.D.C. DEORIA	March 30, 2020
LAKSHMI Vs. STATE OF U P	August 24, 2020
LAL BABU SINGH Vs. STATE OF U.P.	February 14, 2020
LAL CHAND VERMA Vs. STATE OF U.P.	January 14, 2020
LAL JI Vs. STATE OF U.P. AND ORS.	February 6, 2020
LAL MANI Vs. STATE OF UTTAR PRADESH	May 19, 2020
LAL PRADEEP SINGH Vs. STATE OF U.P.	January 29, 2020
LALARAM Vs. STATE OF U.P.	December 18, 2020
LALDHAR Vs. STATE OF U.P.	February 17, 2020
LALIT Vs. STATE OF U.P.	January 21, 2020
LALIT Vs. STATE OF U.P.	December 3, 2020
LALIT MOHAN GUPTA Vs. BHANU CHANDRA GOSWAMI PRESENTLY POSTED AS DISTRICT MAGISTRATE	October 26, 2020
LALIT VERMA THRU. HIS FATHER RAJESH VERMA Vs. STATE OF U.P.	April 17, 2020
LALITA DEVI Vs. BOARD OF REVENUE U.P. LUCKNOW	January 8, 2020
LALJI YADAV Vs. STATE OF U.P	January 6, 2020
LALLA @ ARJUN YADAV Vs. STATE OF U.P.	January 2, 2020
LALLAN PRASAD Vs. STATE OF U.P	February 20, 2020
LALLU SINGH Vs. STATE OF U.P.	October 21, 2020
LALO Vs. STATE OF U.P.	March 31, 2020
LALU Vs. STATE OF U.P.	January 7, 2020
LAVKUSH PATEL Vs. STATE OF U. P.	December 3, 2020
LAVKUSH RAWAT Vs. STATE OF U.P.	July 24, 2020
LAVLESH SINGH AND ORS. Vs. BOARD OF REVENUE AND ORS.	February 3, 2020
LAXMI KANT VERMA Vs. MANDIR SHRI MAHABIR JI TRUST BAJRANJ NAGAR GOSAIGANJ	February 24, 2020
LAXMI NARAYAN DUBEY AND 5 OTHERS Vs. STATE OF U.P.	January 10, 2020
LAXMI PRABHA RAKESH Vs. STATE OF U.P.	February 19, 2020
LAXMI PRASAD Vs. DISTRICT JUDGE SULTANPUR	October 7, 2020
LAXMI SHANKER PANDEY Vs. KAMLESH NARAIN PANDEY AND OTHERS	January 18, 2020
LEELA DEVI Vs. A.D.J. COURT NO. 16 AND 2 ORS.	January 20, 2020
LEELA DEVI Vs. RAMCHANDRA PRASAD AND ORS.	October 12, 2020
LEELA RAIDAS AND 2 ORS. Vs. STATE OF U.P.	April 24, 2020
LEELADHAR Vs. STATE OF U P	October 15, 2020
LEELAWATI Vs. U.P.COOPERATIVE TRIBUNAL LKO	February 18, 2020
LIAQAT HUSSAIN Vs. JAINAB PARVEEN	December 3, 2020
LIBRA INTERNATIONAL LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX	December 2, 2020
LILA WATI DEVI W/O LATE GANGA PRASAD TIWARI Vs. CHIEF DEVELOPMENT OFFICER UNNAO	January 20, 2020
LOKENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.	February 19, 2020
LOKESH SINGH Vs. STATE OF U.P.	November 18, 2020
LOVE PD. DWIVEDI Vs. STATE OF U.P.	April 10, 2020
LUCENTS TECHNOLOGIES Vs. COMMERCIAL TAX TRIBUNAL, BENCH 1, LUCKNOW	February 27, 2020
LUCK INDIA ONLINE ENTERTAINMENT PVT.LTD. Vs. STATE OF U.P.	February 6, 2020
LUCKNOW DEVELOPMENT AUTHORITY Vs. AJAY PRAKASH & ORS.	August 7, 2020
LUCKY TIWARI @ UTKARSH TIWARI Vs. STATE OF U.P.	February 20, 2020
LUXMI DEVI Vs. A. K. SINGH CHAIRMAN E.COUNCIL ALLD.UNIVERSTY	January 10, 2020
M/S GANESH GRAIN STORE Vs. STATE OF U.P.	January 21, 2020
M/S PSA IMPEX PVT. LTD. Vs. GRAEATER NOIDA INDUSTRIAL DEVELOPMENT	July 3, 2020
M/S SAHARA INDIA THRU. PARTNER OM PRAKASH SRIVASTAVA Vs. U.O.I.	October 20, 2020
M/S. G K TRADING COMPANY Vs. UNION OF INDIA	December 2, 2020
M/S. KDP GRAND SAVANNA APARTMENT OWNERS ASSOCIATION Vs. STATE OF U.P.	March 5, 2020
M/S. MANGALAM ORGANICS LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD.	November 12, 2020
M/S. WISE INDUSTRIAL PARK LTD. Vs. UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.	October 22, 2020
MADAN MOHAN RATAWAL Vs. STATE OF U.P.	February 3, 2020
MADAN MURARI SHUKLA Vs. STATE OF U.P.	February 5, 2020
MADANPAL SINGH SMARAK PURVA MADHYAMIK SCHOOL SADARPUR Vs. STATE OF U.P.	January 13, 2020
MADARSA FAIZANUL ULOOM Vs. STATE OF U.P.	February 5, 2020
MADHUBALA MISHRA AND ORS. Vs. SHYAM DHAR DUBEY AND ORS.	August 27, 2020
MADHURI SAXENA (SINCE DECEASED) Vs. SAHKARI AWAS EVAM VITT NIGAM LTD SAROJNI MARG LUCKNOW UP	August 14, 2020
MAHA PRABANDHAK JAL SANSTHAN Vs. PRESIDING OFFICER LABOUR COURT	May 20, 2020
MAHABIR Vs. STATE OF U.P.	January 16, 2020
MAHADEV PRASAD @ SHIV RAM GOOJAR Vs. STATE OF U.P.	May 29, 2020
MAHANDRA KUMAR Vs. UNION OF INDIA	August 25, 2020
MAHANT LALITA SHARAN Vs. DEPUTY DIRECTOR CONSOLIDATION AND ORS.	October 19, 2020
MAHANTH KALYAN DAS Vs. STATE OF U.P.	January 8, 2020
MAHATSIM Vs. STATE OF U. P.	April 17, 2020
MAHBOOB Vs. STATE OF U.P.	January 20, 2020
MAHBOOB ALI Vs. STATE OF U.P.	March 5, 2020
MAHENDRA KUMAR GOYAL Vs. STATE OF U.P.	January 23, 2020
MAHENDRA SINGH Vs. STATE OF U.P.	August 5, 2020
MAHENDRA SINGH Vs. RAMESH SINGH	August 24, 2020
MAHENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	June 19, 2020
MAHENDRA SINGH BAGHEL Vs. STATE OF U.P.	December 18, 2020
MAHESH Vs. STATE OF U.P.	April 22, 2020
MAHESH Vs. STATE OF U.P.	January 7, 2020
MAHESH CHANDRA BHARADWAJ Vs. STATE OF U. P.	October 12, 2020
MAHESH CHANDRA MAHESHWARI Vs. BHADOHI URBAN COOPERATIVE BANK LTD.	February 7, 2020
MAHESH COAL TRADERS Vs. COMMISSIONER COMMERCIAL TAX	April 13, 2020
MAHESH KUMAR Vs. STATE OF U.P.	November 23, 2020
MAHESH KUMAR AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS	July 9, 2020
MAHESH KUMAR JUNEJA Vs. ADDL COMMISSIONER JUDICIAL MORADABAD DIVISION	January 7, 2020
MAHESH PAL SINGH Vs. STATE OF U.P	February 14, 2020
MAHESH PANDEY Vs. STATE OF U.P.	January 14, 2020
MAHESH SINGH Vs. STATE OF U. P.	December 7, 2020
MAHEY ALAM Vs. STATE	March 4, 2020
MAHIPAL AND ORS. Vs. STATE OF U.P.	February 24, 2020
MAHIPAL SINGH Vs. BOARD OF REVENUE	May 13, 2020
MAHIPAT SINGH YADAV Vs. STATE OF U.P.	February 20, 2020
MAIKU LAL SALIGRAM Vs. COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW	January 8, 2020
MALKHAN SINGH Vs. AJAY KANT	January 9, 2020
MALTI RAI Vs. STATE OF U.P.	February 6, 2020
MAMTA DEVI AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS	July 9, 2020
MAMTA DIXIT Vs. SHAILESH DIXIT	January 22, 2020
MAN SINGH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION	September 3, 2020
MANAGER STATE BANK OF BIKANER AND JAIPUR Vs. PRESIDING OFFICER CENTRAL GOVT. INDUSTRIAL TRIBUNALANDORS	May 12, 2020
MANGALA DEVI & ORS. Vs. STATE OF U.P.	February 19, 2020
MANGALAM MANGALAM SADAR THRU ITS GHERAL SECRETARY Vs. STATE OF U.P.	February 24, 2020
MANGROO Vs. STATE OF U.P.	March 3, 2020
MANISH KANAUJIA, THRU FATHER RAM BAKASH Vs. STATE OF U.P.	February 18, 2020
MANISH KUMAR Vs. STATE OF U. P.	July 30, 2020
MANISH KUMAR MAURYA Vs. STATE OF U.P	December 18, 2020
MANISH KUMAR MISHRA Vs. UNION OF INDIA	May 1, 2020
MANISH KUMAR PANDEY Vs. STATE OF U.P.	January 20, 2020
MANISH KUMAR SHARMA Vs. INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED	December 8, 2020
MANISH KUMAR SINGH AND 2 OTHERS Vs. COMMISSIONER AZAMGARH DIVISION AND 15 OTHERS	June 8, 2020
MANISH KUMAR YADAV Vs. STATE OF U.P.	May 14, 2020
MANISH YADAV Vs. STATE OF U.P. AND ORS.	December 8, 2020
MANJEET @ TONI Vs. STATE OF U. P.	September 8, 2020
MANJU CHAUHAN Vs. GUDDI DEVI & 4 ORS.	February 25, 2020
MANJU DEVI Vs. BOARD OF REVENUE ALLAHABAD	May 28, 2020
MANJU MITTAL AND ORS. Vs. STATE OF U.P. AND ORS.	February 28, 2020
MANJU SHREE RATHORE Vs. STATE OF U.P.	March 5, 2020
MANJU TIWARI Vs. STATE OF U.P. AND ORS.	March 4, 2020
MANJUL SRIVASTAVA Vs. STATE OF U.P.	December 15, 2020
MANJULA MAURYA Vs. STATE OF U P	August 25, 2020
MANMOHAN RAI CHHABRA AND 5 OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION	July 6, 2020
MANNAWATI Vs. ZILA PANCHAYAT SHAHJAHANPUR	January 18, 2020
MANNU LAL SANSKRIT MAHAVIDYALAYA ATARRA Vs. STATE OF U.P.	February 5, 2020
MANOHAR LAL Vs. VED PRAKASH SHARMA	January 18, 2020
MANOJ Vs. STATE OF U.P.	May 11, 2020
MANOJ KUMAR Vs. STATE OF U.P.	February 26, 2020
MANOJ KUMAR Vs. MAHENDRA PRASAD	November 10, 2020
MANOJ KUMAR Vs. STATE OF U.P.	January 28, 2020
MANOJ KUMAR Vs. STATE OF U.P.	July 31, 2020
MANOJ KUMAR Vs. STATE OF U.P.	January 17, 2020
MANOJ KUMAR Vs. STATE OF U.P	February 14, 2020
MANOJ KUMAR MASIH Vs. STATE OF U.P.	February 20, 2020
MANOJ KUMAR PATEL Vs. STATE OF U. P.	December 1, 2020
MANOJ KUMAR SINGH Vs. STATE OF U. P.	October 13, 2020
MANOJ KUMAR TIWARI Vs. UNION OF INDIA AND ORS.	December 8, 2020
MANOJ KUMAR VERMA Vs. STATE OF U.P.	February 12, 2020
MANOJ KUMAR YADAV Vs. STATE OF U.P.	November 9, 2020
MANOJ KUMAR YADAV Vs. DILIP KUMAR YADAV	January 17, 2020
MANOKAMINI DEVI Vs. ASHOK KUMAR	January 24, 2020
MANORI LAL Vs. STATE OF U.P.	January 2, 2020
MANU ALIAS MANU RANI Vs. STATE OF U P	August 24, 2020
MANVEER ALIAS GUDDU Vs. STATE OF U.P.	February 7, 2020
MARACHHU SINGH Vs. STATE OF U.P.	February 24, 2020
MARZINA Vs. STATE OF U P	August 28, 2020
MASROOR AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.	January 9, 2020
MASTER Vs. STATE OF U. P.	December 9, 2020
MASTER ATHARVA (MINOR) AND ANOTHER Vs. STATE OF U.P.	October 19, 2020
MASTRAM PURWAR Vs. STATE OF U.P.	September 4, 2020
MATA DEEN BHAGWAN DAS Vs. STATE OF U.P.	January 10, 2020
MATA KAILA DEVI GANGSAR STONE PVT. LTD. Vs. STATE OF U.P. AND ORS.	August 26, 2020
MATAPHER YADAV Vs. STATE OF U.P	December 1, 2020
MATAWAR PRASAD Vs. DISTRICT JUDGE SHRAVASTI	February 11, 2020
MATI UR RAHMAN KHAN Vs. BOARD OF REVENUE UTTAR PRADESH	November 26, 2020
MATSYA JIVI SAHKARI SAMITI LTD. Vs. STATE OF U.P.	December 16, 2020
MAURAWAN INDANE SERVICE Vs. U.O.I.	July 9, 2020
MAYA DEVI Vs. MAHANT DAMODAR DAS	January 14, 2020
MAYA DEVI AND ORS. Vs. SUNIL KUMAR AND ORS.	February 5, 2020
MAYUR FARM PVT. LTD. Vs. ALOK TANDON,CHAIRMAN N.O.I.D.A.	January 17, 2020
MD. ARSHAD KHAN GENERAL Vs. THE STATE OF U.P. AND ORS.	March 17, 2020
MEENA Vs. STATE OF U.P.	October 22, 2020
MEENA JAISWAL Vs. INDIAN OIL CORPORATION LTD	September 8, 2020
MEENA SRIVASTAVA Vs. U.P.JAL NIGAM	February 24, 2020
MEENAKSHI Vs. STATE OF U. P.	December 2, 2020
MEENU SINGH Vs. STATE OF U.P.	January 6, 2020
MEERA DEVI Vs. STATE OF U.P. AND ORS.	February 3, 2020
MEERUT DEVELOPMENT AUTHORITY MEERUT Vs. CIVIL ENGINEERING CONSTRUCTION CORPORATION	January 20, 2020
MEGHAI Vs. STATE OF U.P.	January 8, 2020
MEVA LAL Vs. STATE OF U.P. AND ORS.	November 10, 2020
MEVALI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 7, 2020
MEWALAL & 12 ORS. Vs. RAJEEV KUMAR-II PRIN. SECY. (APPOINTMENTS) ADMIN.& 3 ORS.	February 28, 2020
MILI NIGAM Vs. KALANIDHI NAITHANI AND ORS.	February 10, 2020
MISHRI LAL YADAV Vs. STATE OF U.P.	February 28, 2020
MISKINA Vs. H.D.F.C. ERGO GENERAL INSURANCE CO. LTD	November 26, 2020
MITHLESH Vs. SANDEEP SINGH	January 8, 2020
MODI INDUSTRIES LTD. Vs. PRESCRIBED OFFICER LABOUR COURT AGRA	January 3, 2020
MOHAMMAD ARSHAD Vs. COMMISSIONER	November 19, 2020
MOHAMMAD ASHFAQ Vs. STATE OF U. P.	July 7, 2020
MOHAMMAD AYUB Vs. STATE OF U.P. AND ORS.	July 29, 2020
MOHAMMAD AZAM KHAN Vs. STATE OF U.P.	February 7, 2020
MOHAMMAD AZAM KHAN Vs. STATE OF U.P.	November 26, 2020
MOHAMMAD HAIDAR Vs. STATE OF U.P.	November 11, 2020
MOHAMMAD IBRAHIM Vs. STATE OF U.P.	January 28, 2020
MOHAMMAD KAISH Vs. STATE OF U.P. AND ORS.	January 10, 2020
MOHAMMAD MAJHAR Vs. STATE OF U.P.	December 9, 2020
MOHAMMAD NASIR KHAN Vs. STATE OF U.P.	July 30, 2020
MOHAMMAD SHAHID SIDDIQUI Vs. STATE OF U.P.	January 8, 2020
MOHAMMAD SHAKIR Vs. STATE OF U.P.	January 20, 2020
MOHAMMAD SHOEB KHAN Vs. STATE OF U.P.	February 11, 2020
MOHAMMAD SHOEB KHAN Vs. STATE OF U.P.	June 12, 2020
MOHAMMAD VAISH @ VAYAS Vs. STATE OF U.P.	February 20, 2020
MOHAN @ MOHAN SINGH Vs. STATE OF U.P.	May 27, 2020
MOHAN LAL Vs. STATE OF U.P.	January 28, 2020
MOHAN MISHRA Vs. STATE OF U.P.	April 24, 2020
MOHAR SINGH Vs. PRESIDING OFFICER	December 7, 2020
MOHD FAROOK Vs. UNION OF INDIA	September 8, 2020
MOHD ISHAQ AND OTHERS Vs. STATE OF U.P.	February 13, 2020
MOHD LATIF KHAN Vs. STATE OF UTTAR PRADESH	February 6, 2020
MOHD SHAMIM Vs. STATE OF U. P.	July 24, 2020
MOHD. ABRAR Vs. STATE OF U.P.	October 7, 2020
MOHD. ALIM Vs. TAHIR HUSAIN	January 6, 2020
MOHD. AMIR Vs. STATE OF U.P.	May 21, 2020
MOHD. ARIF Vs. STATE OF U.P.	September 22, 2020
MOHD. ASIF ZAIDI Vs. UDAI CHAND CHAURASIYA	January 9, 2020
MOHD. BAQAR AGHA Vs. STATE OF U.P. AND ORS.	January 2, 2020
MOHD. BAZMI SIDDIQUI Vs. STATE OF U.P. & ANOTHER	January 21, 2020
MOHD. FURQAN Vs. STATE OF U.P. AND ORS.	January 3, 2020
MOHD. HALEEM Vs. STATE OF U.P.	January 23, 2020
MOHD. HUSSAIN Vs. STATE OF U.P.	December 1, 2020
MOHD. IRSHAD Vs. STATE OF U.P.	June 4, 2020
MOHD. ISLAM AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLD. AND OTHERS	June 9, 2020
MOHD. MEHERBAN ANSARI Vs. STATE OF U.P. AND ORS.	October 7, 2020
MOHD. MODASSIR Vs. STATE OF U.P. AND ANR.	July 13, 2020
MOHD. NAIMUDDIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI	January 8, 2020
MOHD. RAIS Vs. STATE OF U.P. AND ORS.	January 31, 2020
MOHD. RAIS AHMAD Vs. STATE OF U.P.	January 14, 2020
MOHD. RIYAZUDDIN Vs. STATE OF U.P.	January 9, 2020
MOHD. UBAID AND ORS. Vs. STATE OF U.P. AND ORS.	February 17, 2020
MOHD. UMAR Vs. VISHWA NATH	April 30, 2020
MOHD.IQRAR FAROOQUI Vs. KAMAL KUMAR	February 24, 2020
MOHIT Vs. STATE OF U.P.	January 8, 2020
MOHIT AND ORS. Vs. STATE OF U.P. AND ORS.	February 27, 2020
MOHSIN Vs. STATE OF U.P.	February 17, 2020
MOIN AHMAD Vs. STATE OF U.P.	December 7, 2020
MONU Vs. STATE OF UTTAR PRADESH	February 19, 2020
MONU Vs. STATE OF U.P.	January 29, 2020
MONU Vs. STATE OF U.P.	December 16, 2020
MOONI Vs. STATE OF U.P.	March 3, 2020
MORADABAD CLUB (P) LTD. Vs. RAJEEV KUMAR SINGHAL	June 2, 2020
MOST REV Vs. STATE OF U.P.	February 11, 2020
MOTEEN AHMAD Vs. STATE OF U. P.	January 13, 2020
MOTHERSON SUME SYSTEMS LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.	June 3, 2020
MOTI Vs. STATE OF U. P.	July 28, 2020
MOTI LAL AHIRWAR Vs. STATE OF U.P. AND ORS.	January 27, 2020
MOTILAL & SONS Vs. M. D. U. P. COOPERATIVE SUGAR FACTORIES FEDERATION LTD	November 4, 2020
MOTILAL NEHRU FARMERS TRAINING INSTITUTE Vs. PRESIDING OFFICER LABOUR COURT	May 4, 2020
MOUNI Vs. STATE OF U.P.	May 14, 2020
MR. SUBHASH CHAND GARG Vs. M/S H.K.S. DEVELOPERS PRIVATE LTD	June 5, 2020
MRITYUNJAY SINGH Vs. STATE OF U.P. AND ORS.	February 26, 2020
MUDRESH KUMAR Vs. STATE OF U.P.	March 6, 2020
MUJAMMIL KHAN Vs. STATE OF U.P.	January 20, 2020
MUKESH CHANDRA AGARWAL Vs. KAMLESH JAIN	January 13, 2020
MUKESH CHANDRA SAXENA Vs. ANAND KUMAR SONKAR	January 18, 2020
MUKESH KUMAR JINDAL Vs. KESHAV KUMAR SAHU	February 5, 2020
MUKESH KUMAR MAURYA Vs. STATE OF U.P.	February 6, 2020
MUKESH WALMIKI Vs. STATE OF U.P.	January 6, 2020
MUKHTAR AHMAD Vs. STATE OF U.P.	February 13, 2020
MULAYAM SINGH Vs. STATE OF U.P. AND 3 OTHERS	July 8, 2020
MULLU Vs. STATE	February 10, 2020
MULUWA Vs. STATE	August 6, 2020
MUNENDRA Vs. STATE OF U.P.	February 24, 2020
MUNINDRA CHANDRA GAUR Vs. STATE OF U.P.	February 25, 2020
MUNISH JAIN Vs. STATE OF U.P.	March 6, 2020
MUNNA Vs. STATE OF U.P.	January 13, 2020
MUNNA LAL Vs. STATE OF U.P.	June 23, 2020
MUNNANUL HAQ Vs. STATE OF U. P.	November 4, 2020
MUNNI Vs. STATE OF U P	August 28, 2020
MUNNI DEVI Vs. STATE OF U.P.	June 12, 2020
MUNNI DEVI Vs. ANJANI KUMAR OMKAR	November 26, 2020
MUNNI DEVI Vs. STATE OF U.P.	January 6, 2020
MUNNI LAL Vs. BHAGWAN SHARMA	January 28, 2020
MUNNI LAL Vs. STATE OF U.P.	April 28, 2020
MUNSHI LAL Vs. STATE OF U.P.	August 6, 2020
MURARI LAL Vs. STATE OF U.P.	September 8, 2020
MUSHTAQ ALI Vs. STATE OF U.P.	February 5, 2020
MUSHTAQ ALI ALIAS GUDDU Vs. STATE OF U.P.	February 5, 2020
MUSKAN GUPTA Vs. STATE OF U P	August 24, 2020
NADEEM Vs. STATE OF U.P.	May 4, 2020
NADEEM AND ANOTHER Vs. STATE OF U.P.	March 3, 2020
NAEEM Vs. STATE OF U.P.	April 27, 2020
NAFEES AHMAD Vs. GHULAM MOHD.	April 16, 2020
NAGESHWAR MISHRA Vs. UNION OF INDIA	September 2, 2020
NAGINA BEGUM Vs. STATE OF U.P.	October 28, 2020
NAGMA Vs. STATE OF U P	August 24, 2020
NAHAR SINGH AND ANOTHER Vs. BHAGWAN DAS AND OTHERS	July 10, 2020
NAIM Vs. STATE OF U.P.	January 14, 2020
NAIN SINGH Vs. STATE OF U.P.	March 3, 2020
NAITIONAL HIGHWAYS AUTH. OF INDIA Vs. PANKAJ SINGH	January 22, 2020
NAJEEM MIYAN Vs. STATE OF U.P.	March 6, 2020
NAJIBUL HASAN KHAN Vs. VICE-CHANCELLOR AMU AND 4 ORS.	February 6, 2020
NAJIM Vs. STATE OF U.P.	January 23, 2020
NAJIR KURAISHI Vs. STATE OF U.P. AND ANOTHER	July 8, 2020
NAKLIRAM Vs. STATE OF U.P.	January 6, 2020
NAKUL Vs. STATE OF U.P.	November 18, 2020
NALINI SINGH Vs. LT. COL. RAJESH KUMAR SINGH	July 28, 2020
NALINI SINGH Vs. LT. COL. RAJESH KUMAR SINGH	July 8, 2020
NAMIT KUMAR PANDEY AND 8 OTHERS Vs. STATE OF U. P.	September 9, 2020
NAND KISHORE Vs. STATE OF U. P.	January 20, 2020
NAND KISHORE Vs. STATE OF U.P.	September 10, 2020
NAND LAL Vs. STATE OF U.P.	September 28, 2020
NAND LAL Vs. STATE OF U.P.	February 27, 2020
NAND LAL AND ORS. Vs. ORIETNAL INSURANCE CO. LIMITED AND ORS.	February 13, 2020
NAND LAL KESHARI Vs. SHASHI BHUSHAN AGARWAL	January 20, 2020
NANDGANJ SIHORI SUGAR CO LTD THRU HARI PRASAD EXEC DIRECTOR Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL LAXMI NAGAR ANR	February 7, 2020
NANDITA BHARTI,ADVOCATE Vs. STATE OF U.P.	July 13, 2020
NANHEY LAL Vs. STATE OF U.P.	January 23, 2020
NANKUN @ MOHD. AZAM Vs. STATE OF U.P.	July 14, 2020
NARAIN SINHA INTER COLLEGE Vs. STATE OF U.P.	February 4, 2020
NARAYAN GIRI Vs. STATE OF U.P.	September 24, 2020
NARAYAN VERMA Vs. STATE OF U.P.	March 17, 2020
NARBADA GUPTA Vs. STATE OF U.P.	January 8, 2020
NARENDRA Vs. STATE OF U.P.	May 29, 2020
NARENDRA KUMAR JAISWAL Vs. NAGAR NIGAM, PRAYAGRAJ	January 14, 2020
NARENDRA SINGH SENGAR AND ORS. Vs. STATE OF U.P. AND ORS.	December 9, 2020
NARESH @ RAM NARESH @ NARESH TIWARI Vs. STATE OF U.P.	August 13, 2020
NARESH KUMAR Vs. MANAGING DIRECTOR U.P. COOPERATIVE FEDERATION LTD.	January 21, 2020
NARESH KUMAR Vs. CHAWLI	January 23, 2020
NARESH PAL Vs. STATE OF U.P.	February 24, 2020
NARESH YADAV Vs. STATE OF U.P. AND ANR.	July 7, 2020
NASEEM AHMAD Vs. STATE OF U.P.	March 6, 2020
NASEEM PARVEEN Vs. STATE OF U.P.	January 7, 2020
NASEER MOHAMMAD Vs. STATE OF U.P.	May 15, 2020
NATHA YADAV Vs. STATE OF U.P.	September 2, 2020
NATHOO DAS Vs. STATE OF U.P.	February 25, 2020
NATHU RAM Vs. STATE OF U.P.	June 1, 2020
NATIONAL INSURAMCE COMPANY LTD Vs. URMILA DEVI	November 24, 2020
NATIONAL INSURANCE CO. LTD Vs. SONU DEVI	February 27, 2020
NATIONAL INSURANCE CO. LTD. Vs. URMILA DEVI	June 2, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHASHI	March 4, 2020
NATIONAL INSURANCE CO. LTD. Vs. MANJU SHUKLA	January 16, 2020
NATIONAL INSURANCE CO. LTD. Vs. USHA DEVI AND ORS.	March 6, 2020
NATIONAL INSURANCE COMPANY LTD Vs. SEEMA DEVI	November 2, 2020
NATIONAL INSURANCE COMPANY LTD Vs. RAM PRAKASH	September 21, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. KIRAN AND ORS.	October 13, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. VINOD KUMAR	February 18, 2020
NATIONAL INTER COLLEGE Vs. STATE OF U.P.	April 22, 2020
NATTHU LAL Vs. STATE OF U.P. AND 2 OTHERS	January 10, 2020
NAUNIHAL HAIDAR Vs. ASSISTANT SETTLEMENT OF CONSOLIDATION	December 1, 2020
NAURANG Vs. STATE OF U.P.	January 6, 2020
NAUSHAD KHAN Vs. STATE OF U.P. AND 2 OTHERS	February 6, 2020
NAVANIT YADAV Vs. STATE OF U.P. AND ORS.	February 26, 2020
NAVED Vs. STATE OF U.P. AND ORS.	November 25, 2020
NAVED KHAN Vs. STATE OF U.P.	April 15, 2020
NAVIN KUMAR MISHRA Vs. STATE OF U.P.	August 31, 2020
NAVNEET KUMAR SHARMA Vs. STATE OF U.P.	January 22, 2020
NAVNEET KUMAR SINGH Vs. STATE OF U. P.	March 5, 2020
NAZEER Vs. STATE OF UTTAR PRADESH	June 16, 2020
NAZMA BEGUM Vs. RAMJASH @ KIRANU	January 13, 2020
NAZRANA Vs. STATE OF U.P	June 22, 2020
NAZRIN @ NAZO Vs. MAHBUB	November 20, 2020
NEEBU RAM Vs. STATE OF U.P.	January 31, 2020
NEELAM CHAUHAN Vs. STATE OF U.P	April 29, 2020
NEELAM NIGAM Vs. STATE OF U.P.	January 10, 2020
NEELAM SINGH Vs. UNION OF INDIA	December 10, 2020
NEELAM VERMA Vs. STATE OF U.P.	January 20, 2020
NEELESH AGARWAL Vs. ISHAAN BUILDTECH AND ORS.	June 9, 2020
NEERA SAXENA Vs. STATE OF U.P.	January 29, 2020
NEERAJ Vs. STATE OF U.P.	March 3, 2020
NEERAJ KUMAR YADAV Vs. STATE OF U.P.	February 5, 2020
NEERAJ UPADHYAY Vs. U.O.I.	January 14, 2020
NEETI Vs. SANJAY KUMAR SHUKLA	February 27, 2020
NEETU Vs. STATE OF U.P. AND ORS.	January 6, 2020
NEETU SINGH Vs. STATE OF U.P.	January 28, 2020
NEHA GUPTA Vs. STATE OF U.P. AND 2 OTHERS	July 7, 2020
NEHA SAXENA Vs. STATE OF U.P	February 24, 2020
NETAIN Vs. STATE OF U.P. AND ORS.	February 13, 2020
NETRAPAL SINGH Vs. U.P.S.R.T.C.	May 30, 2020
NEW INDIA ASSURANCE CO LTD Vs. SMT. BARISA	June 2, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. VIKAS SETHI AND ORS.	July 31, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. BARISA	March 23, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. BILKISAN AND ORS.	January 14, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. SHANTI DEVI	January 13, 2020
NEW INDIA ASSURANE CO. LTD. Vs. NEELAM JAISWAL	January 28, 2020
NIDA PARVEEN Vs. STATE OF U.P.	May 1, 2020
NIDHI BAJPAI @ NIDHI TIWARI Vs. STATE OF U.P.	January 28, 2020
NIKHLESH JOHN JOSEPH Vs. STATE OF U.P.	February 7, 2020
NILESH KUMAR PANDEY @ CHHOTU Vs. STATE OF U.P.	May 30, 2020
NIRANKAR MISHRA Vs. STATE OF U.P.	May 13, 2020
NIRBHAYA Vs. STATE OF U.P.	April 16, 2020
NIRMAL PRAKASH AND 7 OTHERS Vs. STATE OF U.P. AND 3 OTHERS	July 9, 2020
NIRMALA DEVI Vs. STATE OF U.P.	January 13, 2020
NIRMALA DEVI Vs. STATE OF U.P.	February 6, 2020
NIROZ KHAN AND OTHERS Vs. STATE OF U.P.	July 10, 2020
NISHANT Vs. STATE OF U.P. AND ANOTHER	July 10, 2020
NISHU @ BRIJESH DIXIT Vs. STATE OF U.P.	April 22, 2020
NITESH Vs. STATE OF U.P.	May 11, 2020
NITIN BHATIA Vs. STATE OF U.P.	March 17, 2020
NITIN CHAUDHARY Vs. STATE OF U.P.	February 6, 2020
NITIN GUPTA Vs. STATE OF U.P. AND ANOTHER	June 10, 2020
NITIN JAISWAL Vs. STATE OF U. P.	September 10, 2020
NITIN SHARMA @ NITIN KUMAR SHARMA Vs. STATE OF U.P.	January 8, 2020
NITIN SINGH Vs. STATE OF U.P.	January 17, 2020
NOOR MOHAMMAD Vs. STATE OF UTTAR PRADESH	January 20, 2020
NOOR MOHAMMAD Vs. COLLECTOR, BIJNOR AND ORS.	June 2, 2020
NOOR MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 19, 2020
NUSRAT AND ORS. Vs. STATE OF U.P. AND ORS.	January 23, 2020
NUZHAT PERWEEN Vs. STATE OF U.P.	September 1, 2020
OM NARAYAN TIWARI Vs. STATE OF U. P.	October 12, 2020
OM PRAKASH Vs. STATE OF U.P.	February 6, 2020
OM PRAKASH Vs. STATE OF U.P.	February 20, 2020
OM PRAKASH Vs. STATE OF U.P.	October 8, 2020
OM PRAKASH Vs. STATE OF U.P.	November 4, 2020
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD	November 10, 2020
OM PRAKASH Vs. STATE OF U.P.	November 17, 2020
OM PRAKASH RAI AND ORS. Vs. BOARD OF REVENUE AND ORS.	September 10, 2020
OM PRAKASH SINGH Vs. STATE OF U.P.	May 13, 2020
OM PRAKASH SINGH TOMAR Vs. STATE OF U.P	November 5, 2020
OM PRAKASH VERMA Vs. STATE OF U.P.	January 22, 2020
OMKAAR @ ABHISHEK Vs. STATE OF U.P.	February 11, 2020
OMKAR SINGH AND ANOTHER Vs. STATE OF U.P.	January 9, 2020
OMKESHWAR NATH VERMA AND ANOTHER Vs. STATE OF U.P. THRU SECY HOME LUCKNOW	January 9, 2020
ONKAR Vs. STATE OF U.P.	March 4, 2020
ORIENTAL INSURANCE CO.LTD Vs. LILLY STEPHEN	February 5, 2020
ORIENTAL INSURANCE COMP. Vs. SHUSHILA DEVI AND 5 ORS.	February 12, 2020
ORIENTAL INSURANCE COMPANY ALLAHABAD Vs. TABASSUM BANO	January 22, 2020
PADAM CHANDRA SAHU AND ANOTHER Vs. SUMAN SAHU AND 2 OTHERS	January 9, 2020
PAHALWAN SINGH Vs. STATE OF U.P.	February 7, 2020
PAL MOTARS Vs. STATE OF U.P.	January 8, 2020
PALA Vs. STATE OF U.P.	July 7, 2020
PALTAN Vs. STATE OF U.P.	August 6, 2020
PAMPE PATHAK Vs. STATE OF U.P. AND ANOTHER	July 8, 2020
PANCH LAL Vs. STATE OF U.P.	February 14, 2020
PANCH NARAYAN VISHWAKARMA Vs. STATE OF U.P. AND 2 OTHERS	July 10, 2020
PANCHSHEEL BUILDTECH PVT. LTD. Vs. STATE OF U.P.	December 17, 2020
PANKAJ GUPTA Vs. STATE OF U.P.	January 3, 2020
PANKAJ JAISWAL Vs. NARENDRA KUMAR SINGH AND ORS.	February 19, 2020
PANKAJ MISHRA [PIL] Vs. STATE OF U.P.	February 10, 2020
PANKAJ PATEL Vs. STATE OF U.P.	September 24, 2020
PANKAJ TRIPATHI Vs. STATE OF U.P.	July 7, 2020
PAPPU ALIAS YOGENDRA ALIAS JUGENDRA Vs. STATE OF U.P.	July 8, 2020
PARAMOUNT PROP BUILD PVT LTD Vs. STATE OF U. P.	November 4, 2020
PARAS Vs. U.O.I. AND ORS.	February 18, 2020
PARAS BIOTECH PVT.LTD. Vs. COMMISSIONER OF COMMERCIAL TAX U.P.	January 28, 2020
PARAS NATH Vs. VISHWANATH	August 24, 2020
PARAS NATH SINGH Vs. STATE OF U.P.	February 7, 2020
PARITOSH Vs. STATE OF U.P.	March 3, 2020
PARSURAM SINGH Vs. STATE OF U.P.	January 3, 2020
PARUL GOEL AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 7, 2020
PARVATI DEVI Vs. STATE OF U.P.	June 26, 2020
PARVEEN KUMAR Vs. STATE OF U. P.	June 19, 2020
PARVEEN THROU.HER HUSBAND ANNA @ ANWAR ALI Vs. STATE OF U.P.	January 16, 2020
PARVEZ AHMAD Vs. DISTRICT JUDGE, BALRAMPUR AND ORS.	February 6, 2020
PARVEZ AHMAD Vs. STATE OF U.P.	May 22, 2020
PARVEZ ALAM @ PRAVESH ALAM Vs. STATE OF U.P.	November 3, 2020
PARVINDRA Vs. STATE OF U.P.	January 23, 2020
PAWAN HARIJAN Vs. STATE OF U.P.	January 27, 2020
PAWAN KUMAR Vs. STATE OF U P	December 14, 2020
PAWAN KUMAR Vs. STATE OF U.P.	August 24, 2020
PAWAN KUMAR GOYAL Vs. NEETU	July 13, 2020
PAWAN KUMAR TYAGI Vs. STATE OF U.P.	March 5, 2020
PEARL ACADEMY OF FASHION HAVING ITSOFFICE Vs. ARHAM SOFTWARE LLP	August 7, 2020
PEERU Vs. STATE OF U.P.	January 17, 2020
PEETHAMBRA GRANITE PRIVATE LTD. Vs. STATE OF U.P. AND 4 OTHERS	February 18, 2020
PERVEZ SAIFI Vs. STATE OF U.P	November 11, 2020
PHOOL CHAND ALI Vs. UNION OF INDIA (NARCOTICS CONTROL BUREAU, LUCKNOW)	October 12, 2020
PHOOL CHANDRA Vs. STATE OF U.P.	November 24, 2020
PHOOL CHANDRA Vs. STATE OF U.P.	March 4, 2020
PHOOL KUMARI Vs. STATE OF U.P.	January 10, 2020
PHOOL KUMARI Vs. SUB-DIVISIONAL OFFICER TEHSIL MAHOLI DISTT. SITAPUR	November 9, 2020
PHOOL SINGH Vs. STATE OF U.P.	January 21, 2020
PHOOLA DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO -14, KANPUR NAGAR	March 5, 2020
PINKEY RANI Vs. STATE OF U.P.	January 7, 2020
PINKI Vs. STATE OF U.P.	January 13, 2020
PIYUSH SHYAMDASANI Vs. STATE OF U.P.	February 10, 2020
PNO NO. 952010892 SUB INSPECTOR JAI SHANKAR Vs. STATE OF U.P.	June 26, 2020
POOJA Vs. STATE OF U.P.	February 24, 2020
POOJA Vs. STATE OF U. P.	September 18, 2020
POOJA MISHRA Vs. STATE OF U.P.	October 26, 2020
POONAM Vs. RAJIV BARIYANI	January 3, 2020
POONAM AGARWAL AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD.	February 12, 2020
POONAM SINGH Vs. S.D.M.TEH.SADAR SULTANPUR	January 23, 2020
POORAN JATAV Vs. STATE OF U.P.	January 14, 2020
PRABHAT KRISHNA VERMA @ BABLOO S/O PREM NATH VERMA Vs. STATE OF U.P.	March 18, 2020
PRABHAT SINGH Vs. SHWETA YADAV	January 6, 2020
PRABHAWATI SINGH Vs. STATE OF U. P.	December 2, 2020
PRABHU CHAWLA Vs. STATE OF U.P.	January 2, 2020
PRADEEP Vs. STATE OF U.P.	August 27, 2020
PRADEEP CHAUHAN Vs. STATE OF U P	February 13, 2020
PRADEEP KUMAR Vs. COMMISSIONER, MEERUT DEVISION	December 21, 2020
PRADEEP KUMAR CHABBRA Vs. STATE OF U.P.	January 17, 2020
PRADEEP KUMAR GOSWAMI Vs. STATE OF U.P. AND ORS.	August 24, 2020
PRADEEP KUMAR PIPARSANIA Vs. STATE OF U.P.	November 17, 2020
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U.P	March 6, 2020
PRADEEP KUMAR SRIVASTAVA Vs. VISHAL SINGH	June 19, 2020
PRADEEP SAHNI Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 6 SITAPUR	March 6, 2020
PRAGATI SINGH Vs. STATE OF U.P.	January 13, 2020
PRAHLAD Vs. CHANDRA BHAN	January 10, 2020
PRAKASH CHANDRA Vs. RITESH BHARGAWA	August 20, 2020
PRAKASH CHANDRA YADAV Vs. STATE OF U.P.	April 29, 2020
PRAKASH MISHRA Vs. STATE OF U.P. AND ORS.	February 7, 2020
PRAKASH SATYA NARAYAN SRIVASTAVA Vs. STATE OF U.P.	May 21, 2020
PRAMILA CHOPRA & 2 ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD. THRU B.M. & 2 ORS.	February 25, 2020
PRAMOD KUMAR BHATIA Vs. VIPUL JAIN	June 26, 2020
PRAMOD KUMAR CHAUHAN Vs. STATE OF U.P.	June 8, 2020
PRAMOD KUMAR MAHESHWARI Vs. RENT CONTROL AND EVICTION OFFICER	April 30, 2020
PRAMOD KUMAR SINGH Vs. PRAVEEN MANI TRIPATHI, DISTRICT INSPECTOR OF SCHOOL	September 30, 2020
PRAMOD KUMAR SINGH @ BHOLA Vs. STATE OF U.P.	May 22, 2020
PRAMOD SINGH Vs. STATE OF U. P.	August 7, 2020
PRASAD SETH Vs. STATE OF U.P.	January 21, 2020
PRASHANT KUMAR SHUKLA Vs. SUSHIL CHANDRA PRINCIPAL SECRETARY MINOR IRRIGATION	January 9, 2020
PRASHANT SHARMA Vs. MEENAKSHI SHARMA	February 4, 2020
PRATAP Vs. STATE OF U.P.	August 18, 2020
PRATAP BHANU SHUKLA Vs. STATE OF U.P.	January 6, 2020
PRATEEK MANGALIK Vs. STATE OF U.P.	February 5, 2020
PRATIBHA Vs. ADDITIONAL COMMISSIONER AND ORS.	February 7, 2020
PRATIBHA BHOORA Vs. STATE OF U.P.	April 17, 2020
PRAVEEN AND ORS. Vs. STATE OF U.P. AND ORS.	February 19, 2020
PRAVEEN KUMAR Vs. STATE OF U.P.	October 6, 2020
PRAVEEN KUMAR Vs. REGISTRAR GENERAL AND ORS.	August 27, 2020
PRAYAS BUILDCON PVT. LTD. Vs. STATE OF U.P	August 26, 2020
PREETAM SINGH Vs. STATE OF U.P.	February 11, 2020
PREETAM SINGH Vs. STATE OF U P	September 18, 2020
PREETI Vs. STATE OF U. P.	November 3, 2020
PREM KUMAR Vs. STATE OF UTTAR PRADESH	July 7, 2020
PREM KUSUM ASTHANA Vs. LALIT MOHAN	February 4, 2020
PREM NARAYAN Vs. BOARD OF REVENUE	February 28, 2020
PREM NATH Vs. STATE OF U.P.	June 10, 2020
PREM SAGAR SONI Vs. STATE OF U.P.	February 4, 2020
PREM SHEELA @ GUDDI Vs. STATE OF U.P.	January 3, 2020
PREMA Vs. STATE OF UTTAR PRADESH	January 16, 2020
PREMLATA Vs. STATE OF U.P.	February 6, 2020
PREMPAL SINGH Vs. SATYA PAL SINGH BAGHEL	March 3, 2020
PREMPAL VARSHNEY Vs. STATE	February 14, 2020
PRINCE Vs. D.D.C.	February 19, 2020
PRINCE FILLING STATION Vs. UNION GOVERNMENT OF INDIA	December 17, 2020
PRIYA VERMA AND ANOTHER Vs. STATE OF U. P.	September 7, 2020
PRIYANKA @ ROLI Vs. STATE OF U.P.	February 4, 2020
PROVINCIAL MEDICAL SERVICE OFFICERS (R) WELFARE ASSOCIATION Vs. STATE OF U.P.	May 14, 2020
PULLOO @ SHIV PRATAP Vs. STATE OF U.P.	January 14, 2020
PUNEET KHOSLA Vs. STATE OF U.P.	August 20, 2020
PURSHOTTAM DAS MAHROLIA Vs. SANJAY KANCHAN	March 3, 2020
PURSHOTTAM SINGH Vs. STATE OF U.P.	January 31, 2020
PUSHPA AGARWAL Vs. MOHAMMAD FARUK	May 26, 2020
PUSHPA TRIPATHI Vs. STATE OF U.P.	January 13, 2020
PUSPA Vs. STATE OF U.P.	March 4, 2020
PYAREY LAL CHAMAR Vs. STATE OF U.P.	January 28, 2020
QADIR Vs. STATE OF U.P.	June 4, 2020
QASIM SHAMSI Vs. STATE OF U.P.	September 28, 2020
QUAZI SHAVAZ SATTAR Vs. ADDL.COMMISSIONER (ADMINISTRATION) LUCKNOW DIVISION LKO	January 9, 2020
QUTUBUDIN ANSARI Vs. RAM SHIROMANI YADAV	January 10, 2020
R.D. BUILDERS P. LTD. Vs. KANPUR DEVELOPMENT AUTHORITY	August 7, 2020
R.E. KIL ROY ROCKY Vs. STATE OF U.P.	February 20, 2020
R.J. EXIM Vs. PRINCIPAL COMMISSIONER CENTRAL GOODS AND SERVICE TAX	November 24, 2020
RACHNA Vs. STATE OF UTTAR PRADESH	December 1, 2020
RACHNA Vs. STATE OF U P	August 24, 2020
RADHA RAMAN KULSHRETHA Vs. STATE OF U.P.	February 14, 2020
RADHA TIWARI Vs. STATE OF U.P.	February 17, 2020
RADHEY DWIVEDI Vs. MANISH ROHRA	January 20, 2020
RADHEY KRISHNA TRIVEDI Vs. STATE OF U.P.	February 20, 2020
RADHEY LAL SUGAR MILLS PVT. LTD. Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX U.P.	January 6, 2020
RADHEY SHYAM Vs. STATE OF U.P. AND 2 OTHERS	July 10, 2020
RADHEY SHYAM Vs. STATE OF U.P.	January 10, 2020
RADHEY SHYAM AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS	February 19, 2020
RADHEY SHYAM AND ORS. Vs. STATE	July 9, 2020
RADHEY SHYAM GUPTA Vs. STATE OF U.P.	December 21, 2020
RADHEY SHYAM GUPTA Vs. STATE OF U. P.	July 29, 2020
RADHEY SHYAM YADAV Vs. UNION OF INDIA AND ANR.	January 23, 2020
RADHEY SHYAM YADAV Vs. DEPUTY INSPECTOR GENERAL INDUSTRIAL SECURITY FORCE	January 7, 2020
RADHEYSHYAM & OTHERS Vs. STATE OF U.P. & ANOTHER	July 13, 2020
RADICO KHAITAN LTD. Vs. DEPUTY COMMISSIONER COMMERCIAL TAX	January 10, 2020
RAEES Vs. UNION OF INDIA AND ORS.	January 22, 2020
RAFIQ TRADERS Vs. DISTRICT MAGISTRATE	October 14, 2020
RAGHAV Vs. STATE OF UTTAR PRADESH AND ORS.	September 21, 2020
RAGHAVENDRA KUMAR Vs. STATE OF U P	August 27, 2020
RAGHAVENDRA TIWARI Vs. STATE OF U.P.	February 3, 2020
RAGHUNATH Vs. STATE OF U.P.	February 11, 2020
RAGHUNATH Vs. STATE OF U.P.	January 14, 2020
RAGHUVEER SINGH Vs. COMMISSIONER	February 7, 2020
RAGHVENDRA PRATAP SINGH Vs. STATE OF U.P	May 6, 2020
RAHEESHA BEGAM Vs. STATE OF U P	August 24, 2020
RAHMAT ALI Vs. RASHID	July 31, 2020
RAHUL Vs. STATE OF U. P.	June 4, 2020
RAHUL AGRAHARI Vs. STATE OF U.P.	July 8, 2020
RAHUL BAJPAI Vs. JOHSON & JOHNSON LTD.	January 21, 2020
RAHUL DIWAKAR Vs. STATE OF U.P.	January 7, 2020
RAHUL KOTHARI Vs. UNION OF INDIA	May 5, 2020
RAHUL KUMAR GAUR Vs. STATE OF U P	October 13, 2020
RAHUL KUMAR MISHRA Vs. STATE OF U.P.	May 1, 2020
RAHUL SHARMA Vs. STATE OF U.P.	January 28, 2020
RAHUL SINGH Vs. STATE OF U.P.	January 3, 2020
RAHUL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	February 6, 2020
RAIN PRATAP Vs. STATE OF U.P.	January 7, 2020
RAIS AHMAD AND ORS. Vs. MOHARRAM ALI AND ORS.	March 6, 2020
RAIS SHEKH Vs. STATE OF U.P.	December 3, 2020
RAJ AUTOMOBILES Vs. STATE OF U.P.	January 6, 2020
RAJ BAHADUR Vs. MANOJ KUMAR SINGH AND 2 ORS.	January 18, 2020
RAJ KARAN Vs. STATE OF U.P.	February 4, 2020
RAJ KISHOR Vs. STATE OF U.P.	July 7, 2020
RAJ KISHOR MISHRA Vs. STATE OF U.P.	October 15, 2020
RAJ KUMAR Vs. STATE OF U.P. AND ORS.	February 20, 2020
RAJ KUMAR Vs. STATE OF U.P.	November 25, 2020
RAJ KUMAR Vs. STATE OF UTTAR PRADESH	March 17, 2020
RAJ KUMAR GUPTA Vs. STATE OF U.P. AND ORS.	October 12, 2020
RAJ KUMAR SINGH Vs. STATE OF U.P.	December 14, 2020
RAJ KUMARI AND 39 OTHERS Vs. STATE OF U.P. AND 3 OTHERS	January 27, 2020
RAJ NAGAR EXTENSION N.H. 58 DEVELOPERS ASSOCIATION Vs. STATE OF U.P.	February 18, 2020
RAJ NARAYAN YADAV Vs. STATE BANK OF INDIA	January 22, 2020
RAJ PAL SINGH Vs. STATE OF U.P.	January 2, 2020
RAJ SHEKHAR Vs. STATE OF U.P.	January 6, 2020
RAJA Vs. D.D.C. AND ORS.	January 9, 2020
RAJA RAM Vs. STATE OF U.P.	May 12, 2020
RAJA RAM Vs. STATE OF U.P.	January 31, 2020
RAJANI Vs. EMPLOYEE COMPENSATION	January 14, 2020
RAJANIKANT MANI TRIPATHI Vs. STATE OF U. P.	November 17, 2020
RAJARAM Vs. STATE OF U.P.	January 3, 2020
RAJAT GUPTA Vs. N.C.B. LUCKNOW	March 17, 2020
RAJBAHADUR SINGH Vs. STATE OF U.P. AND ORS.	September 22, 2020
RAJEEV AND ORS. Vs. STATE OF U.P.	May 4, 2020
RAJEEV GUPTA Vs. STATE OF U.P.	February 20, 2020
RAJENDRA Vs. STATE OF U.P	November 9, 2020
RAJENDRA @ KALLU Vs. STATE OF U.P.	January 18, 2020
RAJENDRA AWASTHI Vs. M. DEVRAJ	August 7, 2020
RAJENDRA DEVI AND 3 OTHERS Vs. STATE OF U.P.	April 8, 2020
RAJENDRA GIRI AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION	October 22, 2020
RAJENDRA KUMAR Vs. RAJ KUMAR	May 26, 2020
RAJENDRA KUMAR JAISWAL Vs. STATE OF U.P.	January 14, 2020
RAJENDRA NATH BAJPAI Vs. STATE OF U.P.	February 20, 2020
RAJENDRA PRASAD MISHRA Vs. STATE OF U.P.	November 17, 2020
RAJENDRA PRASAD SINGH Vs. STATE OF U.P.	December 10, 2020
RAJENDRA PRASAD SINGH Vs. STATE OF U. P.	January 21, 2020
RAJENDRA SINGH Vs. STATE OF U. P.	August 6, 2020
RAJENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	March 5, 2020
RAJENDRA SINGH SENGAR Vs. STATE OF U.P.	January 10, 2020
RAJESH Vs. STATE OF U.P.	January 23, 2020
RAJESH CHAUDHARI Vs. STATE OF U.P.	February 4, 2020
RAJESH GAUR Vs. STATE OF U. P.	October 15, 2020
RAJESH KUMAR Vs. STATE OF U.P. AND ANOTHER	December 1, 2020
RAJESH KUMAR Vs. STATE OF U. P.	October 8, 2020
RAJESH KUMAR Vs. STATE OF U.P. AND ORS.	October 15, 2020
RAJESH KUMAR Vs. CHAIRMAN, NAGAR PANCHAYAT JEWER	December 10, 2020
RAJESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS	July 9, 2020
RAJESH KUMAR BATRA Vs. AJIJ ALAM	January 20, 2020
RAJESH KUMAR SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL	September 4, 2020
RAJESH KUMAR SINGH Vs. SUMAN YADAV	January 27, 2020
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U.P.	January 28, 2020
RAJESH MAURYA Vs. STATE OF U.P.	April 21, 2020
RAJESH MISHRA THRU. SON AMIT MISHRA Vs. STATE OF U.P.	December 26, 2020
RAJESH SHARMA Vs. BHARAT PETROLEUM CORPORATION LIMITED	January 13, 2020
RAJESH SINGH Vs. STATE OF U.P.	January 14, 2020
RAJIV KUMAR Vs. STATE OF U.P.	February 12, 2020
RAJIV SHARMA Vs. STATE OF U.P.	January 17, 2020
RAJJAN Vs. STATE OF U.P.	January 2, 2020
RAJKUMAR KAPOOR Vs. STATE OF U.P.	December 18, 2020
RAJMAN Vs. STATE OF U.P.	April 29, 2020
RAJNI CHATURVEDI Vs. STATE OF U.P.	April 28, 2020
RAJNIKANT Vs. STATE OF U.P. & ANR.	July 7, 2020
RAJPAL SINGH Vs. STATE OF U.P.	December 17, 2020
RAJU Vs. STATE OF U.P. AND ORS.	January 24, 2020
RAJU Vs. STATE OF U.P.	January 9, 2020
RAJU @ RAJA Vs. STATE OF U.P.	April 15, 2020
RAKESH Vs. STATE OF U.P.	January 2, 2020
RAKESH @ RAKESH SINGH Vs. STATE OF U.P.	April 18, 2020
RAKESH AGARWAL Vs. STATE OF U.P.	April 16, 2020
RAKESH AGARWAL Vs. SANTOSH KUMAR GANGWAR	February 19, 2020
RAKESH AND ORS. Vs. STATE OF U.P.	February 26, 2020
RAKESH DHAR TRIPATHI Vs. STATE OF U.P.	January 23, 2020
RAKESH GARG Vs. STATE OF U.P.	September 16, 2020
RAKESH KUMAR Vs. STATE OF U.P.	January 9, 2020
RAKESH KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX	February 13, 2020
RAKESH KUMAR UPADHYAAY Vs. MANDIR HANUMANJI MAHARAJ SARAJANIK NYAS VIRAJMAN	December 7, 2020
RAKESH PANDEY Vs. STATE OF U.P.	October 23, 2020
RAKESH PATEL Vs. STATE OF U.P.	February 7, 2020
RAM ABHILAKH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD	January 8, 2020
RAM ADHAR SINGH YADAV Vs. STATE OF U.P	February 4, 2020
RAM AGRAHARI Vs. STATE OF U.P.	June 12, 2020
RAM AJOR Vs. STATE OF U. P.	September 29, 2020
RAM ANAND Vs. STATE OF U.P.	March 5, 2020
RAM ASREY Vs. STATE	January 3, 2020
RAM BADAN Vs. STATE OF U.P.	January 9, 2020
RAM BAHADUR SINGH Vs. STATE OF U.P	November 24, 2020
RAM BAHORE Vs. STATE OF U.P.	December 9, 2020
RAM BHAJAN SINGH Vs. STATE OF U. P.	October 14, 2020
RAM BHOOL SINGH Vs. STATE OF U.P. AND ORS.	April 30, 2020
RAM BHOOL YADAV Vs. GYAN KUNJ CONSTRUCTION PVT. LTD.	December 9, 2020
RAM BHUWAL Vs. STATE OF U.P.	January 28, 2020
RAM BILAS VERMA Vs. SHAKIR ALI	January 14, 2020
RAM CHANDAR YADAV Vs. PATIRAJ	February 7, 2020
RAM CHANDRA Vs. U.P.STATE THROUGH COLLECTOR	May 19, 2020
RAM CHANDRA GUPTA Vs. STATE OF U.P.	January 7, 2020
RAM CHANDRA TRIPATHI Vs. STATE OF U.P.	January 20, 2020
RAM CHARAN AND OTHERS Vs. STATE OF U.P.	April 23, 2020
RAM CHARAN JATAV Vs. STATE OF U.P.	April 30, 2020
RAM DAS Vs. STATE OF U.P.	February 12, 2020
RAM DAS LAKSHMANDAS Vs. STATE OF U.P.	February 12, 2020
RAM DAYAL Vs. STATE OF U. P.	November 20, 2020
RAM DEI Vs. JOINT DIRECTOR OF CONSOLIDATION	April 23, 2020
RAM DEO Vs. D.D.C. AND ORS.	May 5, 2020
RAM DEV Vs. KEDARNATH MODI INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH TRUST	February 6, 2020
RAM DEV Vs. STATE OF U.P.	April 27, 2020
RAM DEV AND ORS. Vs. STATE OF U.P. AND ORS.	February 19, 2020
RAM DEV AND OTHERS Vs. STATE O F U.P	February 18, 2020
RAM DHANI Vs. STATE OF U.P.	December 18, 2020
RAM DINESH SINGH Vs. STATE OF U.P.	February 17, 2020
RAM GOPAL Vs. STATE OF U.P.	January 18, 2020
RAM GOPAL Vs. STATE OF U.P.	January 10, 2020
RAM HET Vs. STATE OF U.P.	July 10, 2020
RAM JANAM AND ORS. Vs. STATE OF U.P.	May 19, 2020
RAM JI Vs. STATE	March 17, 2020
RAM KHELAWAN VERMA Vs. STATE OF U.P.	February 20, 2020
RAM KHILARI Vs. STATE OF U. P.	October 19, 2020
RAM KISHAN Vs. STATE OF U.P	January 7, 2020
RAM KISHAN Vs. MEERA DEVI	November 10, 2020
RAM KISHORE Vs. STATE	February 10, 2020
RAM KISHUN MISRA Vs. STATE OF U.P.	March 5, 2020
RAM KRIPAL DUBEY Vs. DEPUTY DIRECTOR CONSOLIDATION PRATAPGARH	September 1, 2020
RAM KRISHNA Vs. STATE OF U.P.	January 3, 2020
RAM KUMAR Vs. DY.DIR.OF CONSOLIDATION SITAPUR	December 14, 2020
RAM KUMAR Vs. STATE OF U.P. AND ORS.	January 24, 2020
RAM KUMAR VERMA Vs. STATE OF U.P.	June 19, 2020
RAM LADAITE @ SHAUKEEN Vs. STATE OF U. P. AND ANOTHER	July 29, 2020
RAM LAKHAN @ KALLOO PAL Vs. STATE	January 29, 2020
RAM MILAN PANDEY Vs. PREM CHANDRA AND	February 11, 2020
RAM MILAN YADAV @ PILLU Vs. STATE OF U.P.	September 28, 2020
RAM MURAT Vs. STATE OF U.P.	January 21, 2020
RAM MURTI RAM Vs. STATE OF U.P. AND ORS.	January 9, 2020
RAM MURTY MISHRA Vs. STATE OF U.P.	January 24, 2020
RAM NAGINA SAHNI Vs. STATE OF UTTAR PRADESH	January 13, 2020
RAM NARAIN Vs. D.D.C.	January 16, 2020
RAM NARAIN Vs. D.D.C. DISTRICT BARABANKI	March 3, 2020
RAM NARAIN YADAV Vs. STATE OF U.P.	February 26, 2020
RAM NARAYAN Vs. STATE OF U.P.	December 15, 2020
RAM NARESH Vs. STATE OF U.P.	February 25, 2020
RAM NARESH Vs. STATE OF U.P.	January 28, 2020
RAM NARESH Vs. STATE OF U.P.	May 12, 2020
RAM NARESH Vs. STATE OF U.P.	December 9, 2020
RAM NATH SINGH Vs. STATE OF U.P.	January 10, 2020
RAM NEWAJ Vs. STATE OF U.P.	March 31, 2020
RAM NIHOR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI	November 24, 2020
RAM NIWAS Vs. DY DIRECTOR OF CONSOLIDATION MAHAMAYA NAGAR	October 15, 2020
RAM NIWAS SHARMA Vs. UNION OF INDIA AND ORS.	February 17, 2020
RAM NIWASH PRASAD SINGH Vs. STATE OF U. P.	October 8, 2020
RAM PAL Vs. STATE OF U.P.	May 13, 2020
RAM PAL SINGH Vs. STATE OF U.P.	February 18, 2020
RAM PALAT MISRA Vs. BOARD OF REVENUE	February 24, 2020
RAM PRASAD Vs. ADDL. COMMISSIONER, JUDICIAL, LKO	November 10, 2020
RAM PRASAD Vs. COMMISSIONER	February 7, 2020
RAM PRASANNA SINGH Vs. STATE OF U.P.	December 7, 2020
RAM PRATAP Vs. THE STATE OF U.P.	May 22, 2020
RAM PRATAP Vs. STATE OF U. P.	March 3, 2020
RAM PRIT AND ORS. Vs. STATE OF U.P. AND ORS.	February 6, 2020
RAM REKHA Vs. PRINCIPAL SECRETARY REVENUE STATE OF U.P. AND OTHERS	February 19, 2020
RAM SAGAR VERMA Vs. STATE OF U.P.	September 11, 2020
RAM SAHAI Vs. STATE OF U.P.	June 18, 2020
RAM SAHAI AND ANOTHER Vs. STATE OF U.P.	June 8, 2020
RAM SANEHI Vs. STATE OF U.P.	February 28, 2020
RAM SANEHI AND OTHERS Vs. STATE OF U.P.	June 11, 2020
RAM SANWAREY YADAV Vs. STATE OF U.P.	March 4, 2020
RAM SAWARE Vs. ADDL.COMMISS. ADMIN.FIRST DEVI PATAN MANDAL	January 6, 2020
RAM SHAKAL Vs. STATE OF U.P.	January 6, 2020
RAM SHANKAR Vs. D.D.C. AND OTHERS	February 12, 2020
RAM SHANKAR GUPTA Vs. STATE OF UTTAR PRADESH	January 22, 2020
RAM SHANKER Vs. STATE OF U.P.	August 6, 2020
RAM SHANKER Vs. STATE OF U. P.	November 10, 2020
RAM SHARAN Vs. STATE OF U.P.	February 28, 2020
RAM SHARAN Vs. STATE OF U.P.	January 17, 2020
RAM SHESH MISRA Vs. STATE OF U.P.	February 5, 2020
RAM SHIROMANI KANNAUJIYA Vs. STATE OF U. P.	October 6, 2020
RAM SINGH Vs. STATE OF U.P. AND ORS.	December 3, 2020
RAM SUMER Vs. PRESINDING OFFICER, INDUSTRIAL TRIBUNAL U.P. ALLD. AND ORS.	May 15, 2020
RAM SWAROOP AND OTHERS Vs. STATE OF U.P.	July 9, 2020
RAM TEERTH MAURYA Vs. STATE OF U.P.	July 15, 2020
RAM TIRATH Vs. STATE OF U.P.	April 17, 2020
RAM YADAV Vs. STATE OF U.P.	November 26, 2020
RAMA DEVI Vs. ADDL. DIST. AND SESSION JUDGE	February 3, 2020
RAMA KANT NAYAK Vs. STATE OF U.P.	February 4, 2020
RAMA SHANKAR SHARMA Vs. STATE OF U.P.	January 17, 2020
RAMA SHANKER PRASAD Vs. STATE OF U.P. AND ORS.	September 3, 2020
RAMANAND Vs. STATE OF U.P. AND ORS.	February 7, 2020
RAMANAND Vs. STATE OF U.P.	February 18, 2020
RAMAPUR UCHCHATTAR MADHYAMIK VIDYALAYA AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS	February 17, 2020
RAMAYAN SINGH Vs. STATE OF U.P.	January 6, 2020
RAMBAHAL Vs. STATE OF U.P. & 2 ORS.	November 20, 2020
RAMBETI Vs. STATE OF U.P.	February 13, 2020
RAMBHAWAN NISHAD Vs. STATE OF U. P.	October 12, 2020
RAMCHANDRA VERMA AND ORS. Vs. STATE OF U.P. AND ORS.	February 20, 2020
RAMDAS Vs. STATE OF U.P. AND ORS.	January 3, 2020
RAMDAS HARIJAN Vs. STATE OF U.P.	January 6, 2020
RAMDHANI Vs. STATE OF U.P.	April 13, 2020
RAMENDRA YADAV Vs. STATE OF U. P.	November 11, 2020
RAMESH Vs. STATE OF U.P.	November 11, 2020
RAMESH Vs. STATE OF U.P.	March 5, 2020
RAMESH CHAND Vs. SANT RAM	January 22, 2020
RAMESH CHAND YADAV Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS.	February 24, 2020
RAMESH CHANDRA Vs. STATE OF U P	February 24, 2020
RAMESH CHANDRA Vs. STATE OF U.P. AND ORS.	April 17, 2020
RAMESH CHANDRA AND ANOTHER Vs. MEERA DEVI AND 2 OTHERS	January 31, 2020
RAMESH CHANDRA NAGAR Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	February 4, 2020
RAMESH CHANDRA VERMA Vs. DIRECTOR OF EDUCATION (SECONDARY) U.P. PRAYAGRAJ	February 26, 2020
RAMESH CHANDRA YADAV Vs. UNION OF INDIA	September 28, 2020
RAMESH KUMAR Vs. STATE OF U.P.	February 6, 2020
RAMESH KUMAR PATEL Vs. STATE OF U.P.	January 6, 2020
RAMESH SINGH Vs. STATE OF U.P.	December 14, 2020
RAMESHO Vs. STATE OF U.P. AND ANOTHER	June 10, 2020
RAMESHWAR @ RAMESH Vs. STATE OF U.P.	June 18, 2020
RAMHARI GURJAR Vs. STATE OF U.P.	June 11, 2020
RAMHARI GURJAR Vs. STATE OF U.P. AND 2 OTHERS	June 1, 2020
RAMJAN SHAH AND ORS. Vs. STATE OF U.P.	February 26, 2020
RAMJANAM YADAV Vs. STATE OF U. P.	September 17, 2020
RAMJI LAL Vs. STATE OF U.P.	June 1, 2020
RAMJI SHARAN SHARMA Vs. STATE OF U.P. AND ORS.	February 26, 2020
RAMJIYAWAN SINGH YADAV Vs. STATE OF U.P.	December 8, 2020
RAMKY INFRASTRUCTURE LIMITED Vs. STATE OF U.P.	December 15, 2020
RAMPAL @ RAMPAL SINGH Vs. STATE OF U.P.	January 6, 2020
RAMPAL BHARTIYA Vs. STATE OF U.P.	August 14, 2020
RAMSUKH Vs. STATE OF U.P.	January 9, 2020
RAMU Vs. STATE OF U.P.	December 18, 2020
RAMVIR Vs. STATE OF U.P. AND ORS.	May 5, 2020
RAN VIJAI SINGH Vs. STATE OF U. P.	April 22, 2020
RANA PRATAP SINGH Vs. STATE OF U.P. AND ORS.	July 31, 2020
RANGNATH MISHRA Vs. RAMESH CHAND	January 28, 2020
RANJANA MISHRA Vs. KAMAL KUMAR	March 4, 2020
RANJEET Vs. STATE OF U.P.	September 24, 2020
RANJEET SINGH Vs. NARENDRA SINGH	February 7, 2020
RANJIT Vs. STATE OF U.P.	January 31, 2020
RANJIT Vs. STATE OF U.P.	January 16, 2020
RANSHEEL KUMAR UPADHYAY Vs. UNION OF INDIA	October 12, 2020
RANVEER SINGH Vs. STATE OF U.P.	January 13, 2020
RANVEER SINGH Vs. STATE OF U.P.	October 21, 2020
RANVEER THAKUR Vs. STATE OF U.P.	February 7, 2020
RASHMEET KAUR Vs. SARDAR PUSHPENDRA SINGH	January 27, 2020
RATAN LAL AND OTHERS Vs. RATAN LAL AND OTHERS	July 10, 2020
RATI PAL SINGH Vs. RAM KARAN SINGH	January 10, 2020
RATNESH KUMAR SAGAR Vs. STATE OF U.P.	February 6, 2020
RAUNAK Vs. STATE OF U P	August 24, 2020
RAUNAK SINGH Vs. STATE OF U.P.	March 3, 2020
RAVI Vs. STATE OF U.P.	December 9, 2020
RAVI DIXIT Vs. STATE OF U.P.	September 23, 2020
RAVI KANT TIWARI Vs. STATE OF U.P.	January 3, 2020
RAVI KUMAR RASTOGI Vs. STATE OF U.P.	November 17, 2020
RAVI MISHRA Vs. STATE OF U.P.	April 22, 2020
RAVI PRATAP SINGH Vs. STATE OF U.P.	July 10, 2020
RAVI RAJ Vs. STATE OF U.P.	February 7, 2020
RAVI SHANKAR YADAV Vs. STATE OF U.P.	February 5, 2020
RAVI SHANKER TIWARI AND 3 OTHERS Vs. STATE OF U.P. AND 5 OTHERS	July 7, 2020
RAVI SHARMA Vs. STATE OF U.P.	January 23, 2020
RAVINDRA Vs. STATE OF U.P.	May 11, 2020
RAVINDRA Vs. STATE OF U.P.	August 21, 2020
RAVINDRA KUMAR Vs. STATE OF U.P.	May 19, 2020
RAVINDRA KUMAR PANDEY Vs. STATE OF U.P.	February 20, 2020
RAVINDRA KUMAR YADAV Vs. STATE OF U.P.	March 6, 2020
RAVINDRA KUMAR YADAV Vs. STATE OF U.P.	January 14, 2020
RAVINDRA YADAV Vs. STATE OF U.P.	September 4, 2020
RAVISHANKAR Vs. STATE OF U. P.	November 11, 2020
RAVITA SINGH Vs. STATE OF U.P.	February 7, 2020
REENA GUPTA Vs. STATE OF U.P.	January 18, 2020
REETA Vs. STATE OF U.P.	January 24, 2020
REETU AND ORS. Vs. STATE OF U.P. AND ORS.	September 17, 2020
REGIONAL MANAGER, U.P.S.R.T.C. AZAMGARH Vs. SUBEDAR	December 2, 2020
REHANA Vs. STATE OF U. P.	September 22, 2020
REKHA Vs. STATE OF U. P.	January 31, 2020
REKHA Vs. STATE OF U.P.	February 4, 2020
REKHA Vs. STATE OF U.P.	February 6, 2020
REKHA MISHRA AND ORS. Vs. RAM KUMAR AND ORS.	December 8, 2020
RENU CHAUHAN Vs. STATE OF U.P. AND ORS.	January 3, 2020
RENU GUPTA Vs. RAM PAL SINGH, BASIC EDUCATION OFFICER & 4 ORS.	August 28, 2020
RENU VERMA Vs. STATE OF U.P.	February 4, 2020
RINKI Vs. STATE OF U.P	January 28, 2020
RINKI GUPTA Vs. STATE OF U. P.	November 5, 2020
RINKI KUMARI Vs. STATE OF U. P.	June 17, 2020
RINKU BHURJI AND ORS. Vs. STATE OF U.P.	March 6, 2020
RINKU RUKSHAR Vs. STATE OF U. P.	October 8, 2020
RISHI AND 2 OTHERS Vs. STATE OF U.P.	February 27, 2020
RISHI KUMAR SHARMA Vs. STATE OF U.P.	February 5, 2020
RISHIK LAVANIA AND ORS. Vs. STATE OF U.P. AND ORS.	September 18, 2020
RISHIPAL Vs. STATE OF U.P.	February 12, 2020
RISHIPAL SINGH Vs. STATE OF U. P.	August 27, 2020
RISHIPAL SINGH AND OTHERS Vs. BALRAM SINGH AND ANOTHER	June 9, 2020
RITESH KUMAR SINGH Vs. STATE OF U.P.	February 11, 2020
RITU VERMA Vs. STATE OF U.P.	January 8, 2020
RIZAWAN ANSARI Vs. STATE OF U P	August 24, 2020
RIZWAN Vs. STATE OF UTTAR PRADESH	June 16, 2020
ROHIT Vs. STATE OF U.P.	September 22, 2020
ROHIT Vs. STATE OF U.P.	March 3, 2020
ROHIT Vs. STATE OF U.P.	February 11, 2020
ROHIT KAPOOR Vs. STATE OF U.P.	January 27, 2020
ROHIT MISHRA & 2 ORS. Vs. STATE OF U.P.	September 9, 2020
ROHIT PASWAN Vs. STATE OF U.P. AND ANOTHER	July 8, 2020
ROHIT VERMA Vs. STATE OF U.P.	June 17, 2020
ROMILA BHATNAGAR Vs. RADHA SOAMI SATSANG SABHA	December 9, 2020
ROOHI KHAN AND ORS. Vs. STATE OF U.P. AND ORS.	February 19, 2020
ROOP NARAIN AND OTHERS Vs. D.D.C.AND OTHERS	July 22, 2020
ROOP SINGH Vs. VINAY KUMAR JAUHARI	July 13, 2020
ROSHAN KHAN Vs. STATE OF U.P.	August 29, 2020
ROSHNI Vs. STATE OF U P	August 25, 2020
RUBI Vs. STATE OF U.P. AND ORS.	August 24, 2020
RUDRA PRAKASH TIWARI Vs. STATE OF U.P.	September 21, 2020
RUDRADUTT TRIPATHI Vs. MAHADEO	October 21, 2020
RUHUL AMIN KHAN Vs. ZONAL MANAGER, LIFE INSURANCE CORP. AND ORS.	January 27, 2020
RUKSAR KHAN Vs. STATE OF U.P.	July 8, 2020
RUPESH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.	September 17, 2020
S. K. SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION	November 4, 2020
S. S. COMPANY Vs. DISTRICT MAGISTRATE/COLLECTOR, BIJNOR	October 21, 2020
S.D.SINGH Vs. GAJRAJ SINGH	January 7, 2020
S.K. INDUSTRIES Vs. STATE OF U.P. AND ORS.	December 3, 2020
S.N KUPPUSWAMY Vs. STATE OF U.P	January 14, 2020
S.S. BROTHERS AND COMPANY Vs. STATE OF U.P. AND ORS.	February 19, 2020
SABIR Vs. STATE OF U.P.	June 19, 2020
SABIR Vs. STATE OF U.P.	July 7, 2020
SACHIN AGRAWAL Vs. STATE OF U.P.	September 17, 2020
SACHIN DAHIYA AND ORS. Vs. STATE OF U.P. AND ORS.	February 17, 2020
SACHIN KUMAR JAIN Vs. ANIL RATHORE	December 3, 2020
SACHIN KUMAR SRIVASTAVA Vs. STATE OF U. P.	October 6, 2020
SADANAND TRIPATHI Vs. STATE OF U.P.	October 8, 2020
SADHNA JAISWAL Vs. STATE OF U.P.	February 4, 2020
SADI NAI Vs. STATE OF U.P.	September 28, 2020
SADIQUE AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.	January 13, 2020
SADIYA FARHAT Vs. STATE OF U.P.	January 7, 2020
SAFAT Vs. STATE OF U. P.	October 15, 2020
SAFKATULLAH KAHN Vs. FOOD CORPORATION OF INDIA NEW DELHI	March 3, 2020
SAGAR KUMAR Vs. DISTRICT JUDGE, MORADABAD AND ORS.	February 28, 2020
SAGYNBEK TOKTOBOLOTOV Vs. STATE OF U.P.	June 2, 2020
SAHAB DEEN Vs. KESHAV PRASAD	March 6, 2020
SAHAB LAL Vs. STATE OF U.P	November 18, 2020
SAHAB SINGH AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER	June 17, 2020
SAHANSAR Vs. STATE OF U.P.	June 3, 2020
SAHIL (MINOR) AND ANOTHER Vs. V	September 3, 2020
SAJAN Vs. STATE OF U.P.	October 5, 2020
SAKET GIRLS P.G. COLLEGE Vs. STATE OF U.P. AND 5 OTHERS	June 16, 2020
SAKSHAM PATHAK (MINOR) Vs. VISHAL DUBEY	December 15, 2020
SALAM ANSARI Vs. STATE OF U.P.	July 23, 2020
SALAMAT ANSARI Vs. STATE OF U. P.	November 11, 2020
SALAR BAKSH Vs. COLLECTOR, BAHRAICH AND ORS.	February 3, 2020
SALEEM SAHJAD Vs. STATE OF U.P. AND ANOTHER	June 9, 2020
SALIHA KHAN Vs. U.O.I. THRU SECRETARY MINISTRY OF HOME AFFAIRS	December 10, 2020
SALMAN Vs. STATE OF U.P.	December 7, 2020
SAMARJEET SINGH Vs. STATE OF U.P.	January 3, 2020
SAMARJEET SINGH Vs. KHURSHEED KHAN	November 23, 2020
SAMBHU NATH Vs. STATE OF U.P.	April 28, 2020
SAMEER CHANDNA Vs. STATE OF U.P. AND ANOTHER	July 7, 2020
SAMEER KHAN Vs. STATE OF U. P.	October 1, 2020
SAMPURNA NAND TIWARI Vs. ADDITIONAL DISTRICT MAGISTRATE	February 17, 2020
SAMREEN AND 3 OTHERS Vs. STATE OF U.P.	January 3, 2020
SAMTEL AVIONICS LIMITED Vs. UNION OF INDIA	November 25, 2020
SANA AFRIN Vs. ZOHAIB KHAN	November 11, 2020
SANDEEP @ KULDEEP Vs. STATE OF U.P.	March 6, 2020
SANDEEP AND 3 ORS Vs. STATE OF U.P.	February 18, 2020
SANDEEP CHAUHAN Vs. STATE OF U.P.	August 24, 2020
SANDEEP KUMAR Vs. UNION OF INDIA	January 27, 2020
SANDEEP KUMAR MISHRA Vs. PRINCIPAL JUDGE, FAMILY COURT	December 2, 2020
SANDEEP SINGH Vs. ALLAHABAD U.P.	February 13, 2020
SANDEEP YADAV Vs. STATE OF U. P.	December 1, 2020
SANJAY Vs. STATE OF U. P.	November 25, 2020
SANJAY CHAUDHARY Vs. STATE OF U.P.	August 25, 2020
SANJAY KUMAR Vs. UNION OF INDIA	November 10, 2020
SANJAY KUMAR Vs. STATE OF U.P. AND 3 OTHERS	July 9, 2020
SANJAY KUMAR Vs. COURT OF ADJ/SPL. JUDGE, LUCKNOW AND ORS.	January 28, 2020
SANJAY KUMAR Vs. AMAR NATH SHUKLA	January 14, 2020
SANJAY KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.	January 9, 2020
SANJAY KUMAR PHILIP Vs. STATE OF U.P. AND 5 ORS.	January 23, 2020
SANJAY KUMAR PRAJAPATI Vs. STATE OF U.P.	January 6, 2020
SANJAY KUMAR SAXENA Vs. STATE OF U.P.	January 3, 2020
SANJAY KUMAR SINGH Vs. STATE OF U.P. AND ORS.	February 24, 2020
SANJAY KUMAR TIWARI Vs. STATE OF U.P.	July 13, 2020
SANJAY KUMAR YADAV Vs. STATE OF U.P.	March 4, 2020
SANJAY PRATAP SINGH Vs. STATE OF UTTAR PRADESH	May 6, 2020
SANJAY RAI Vs. STATE OF U.P.	July 7, 2020
SANJAY RAM BIND Vs. STATE OF U.P.	August 14, 2020
SANJAY SINGH Vs. CIVIL JUDGE, J D KADIPUR, SULTANPUR	February 18, 2020
SANJAY SRIVASTAVA Vs. STATE OF U.P. THR ADDL. CHIEF SECY. SECRETARIAT ADMIN. DEPT.	December 3, 2020
SANJAY YADAV Vs. STATE OF U.P.	February 3, 2020
SANJEET KUMAR YADAV Vs. STATE OF U.P	February 4, 2020
SANJEEV @ PUNEET CHAURASIYA AND ANOTHER Vs. STATE OF U.P.	February 5, 2020
SANJEEV @ SANJU MITTAL Vs. STATE OF U.P.	January 7, 2020
SANJEEV AND 3 OTHERS Vs. STATE OF U.P.	February 12, 2020
SANJEEV GUPTA Vs. RITU GUPTA	May 15, 2020
SANJEEV GUPTA Vs. STATE OF U.P.	January 28, 2020
SANJEEV KUMAR Vs. STATE OF U.P. AND ORS.	January 10, 2020
SANJEEV KUMAR Vs. STATE OF U.P.	January 17, 2020
SANJEEV KUMAR AGARWAL Vs. STATE OF U.P.	March 3, 2020
SANJEEV RAWAT Vs. STATE OF U.P.	February 6, 2020
SANJU @ RAJIV Vs. STATE OF U.P.	January 27, 2020
SANJU KUSHWAHA Vs. VIMAL KUMAR VERMA AND ORS.	December 3, 2020
SANKATHA PRASAD INTER COLLEGE Vs. STATE OF U.P.	May 8, 2020
SANKET MISHRA Vs. URVASHI	April 22, 2020
SANSKRITI AYURVEDIC MEDICAL COLLEGE Vs. U.O.I.	February 3, 2020
SANT PRASAD SETH Vs. STATE OF U.P.	January 21, 2020
SANT RAJ Vs. STATE OF U. P.	October 14, 2020
SANT RAM MAURYA Vs. LUCKNOW DEVELOPMENT AUTHORITY	November 5, 2020
SANT RAVIDAS PRIMARY PATHSHALA Vs. STATE OF U P	October 1, 2020
SANT VINOBA INTER COLLEGE Vs. STATE OF U.P.	February 20, 2020
SANTOSH Vs. STATE OF U.P.	March 17, 2020
SANTOSH AND ANOTHER Vs. STATE	August 6, 2020
SANTOSH AND ORS. Vs. UNITED INDIA INSURANCE COMPANY AND ORS.	March 4, 2020
SANTOSH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.	February 19, 2020
SANTOSH KUMAR GUPTA Vs. STATE OF U.P.	December 16, 2020
SANTOSH KUMAR GUPTA Vs. INDU SINGH	November 24, 2020
SANTOSH KUMAR RANA Vs. STATE OF U.P.	February 5, 2020
SANTOSH KUMAR SHARMA Vs. STATE OF U.P.	February 14, 2020
SANTOSH KUMAR SRIVASTAVA Vs. THE STATE OF U.P. AND ORS.	February 27, 2020
SANTOSHI Vs. STATE OF U.P. AND ORS.	January 21, 2020
SANTU KORI Vs. STATE OF U.P.	March 6, 2020
SAPAT KHAN Vs. UNION OF INDIA	October 6, 2020
SAPNA KHATRI Vs. ABHISHEK RAHA	January 14, 2020
SARAF RAJ MOHAMMAD Vs. CHAIRMAN, NAGAR PALIKA PARISHAD AND ORS.	June 11, 2020
SARASWATI DEVI INTER COLLEGE THROUGH Vs. STATE OF U.P.	February 13, 2020
SARFARAZ AND 3 OTHERS Vs. STATE OF U.P.	March 6, 2020
SARITA Vs. ANKIT KUMAR	November 23, 2020
SAROJ Vs. RAMAN MALHOTRA	November 26, 2020
SAROJ KUMARI Vs. STATE OF U.P.	February 7, 2020
SAROJ PANDEY Vs. STATE OF U.P.	February 5, 2020
SARVENDRA SINGH Vs. STATE OF U P	June 18, 2020
SARVESH Vs. STATE OF U.P.	May 8, 2020
SARVESH DIWAKAR Vs. STATE OF U.P.	April 29, 2020
SARVESH VERMA Vs. STATE OF U. P.	September 29, 2020
SATENDRA ALIAS BHURA Vs. STATE OF U.P.	March 4, 2020
SATENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.	November 3, 2020
SATENDRA SINGH Vs. STATE OF U.P.	July 6, 2020
SATINDRA SINGH BHASIN Vs. STATE OF U.P. AND 9 OTHERS	January 21, 2020
SATISH Vs. STATE OF U.P.	October 14, 2020
SATISH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	January 21, 2020
SATISH BABU Vs. STATE OF U.P.	January 31, 2020
SATISH CHANDRA MISHRA Vs. STATE OF U.P.	February 6, 2020
SATISH CHANDRA SHARMA Vs. STATE OF U.P.	November 10, 2020
SATISH CHANDRA SRIVASTAVA AND 15 OTHERS Vs. STATE OF U.P. AND 4 OTHERS	June 5, 2020
SATISH KUMAR Vs. STATE OF U P	July 31, 2020
SATISH KUMAR KAPOOR Vs. U.P. JAL NIGAM AND ORS.	February 27, 2020
SATISH KUMAR VERMA Vs. STATE OF U. P.	September 29, 2020
SATISH MISHRA Vs. STATE OF U. P.	January 31, 2020
SATISH NARAIN TREIVEDI Vs. STATE OF U.P.	February 10, 2020
SATPAL SINGH CHHABRA Vs. STATE OF U.P.	February 19, 2020
SATYA DEV YADAV Vs. STATE OF U.P.	January 29, 2020
SATYA NARAYAN Vs. STATE OF U.P.	November 5, 2020
SATYA NARAYAN SHUKLA Vs. STATE OF U P	January 17, 2020
SATYA PAL SINGH Vs. STATE OF U.P.	June 12, 2020
SATYA PRAKASH TIWARI Vs. STATE OF U.P.	October 26, 2020
SATYAM PRATAP SINGH Vs. STATE OF U.P.	November 23, 2020
SATYAVEER SINGH YADAV Vs. STATE OF U.P.	January 10, 2020
SATYPAL Vs. STATE OF U.P.	September 9, 2020
SAURABH GUPTA Vs. UNIQUE IDENTIFICATION AUTH OF INDIA THRU C E O	October 1, 2020
SAURABH PANDEY Vs. STATE OF U.P.	March 2, 2020
SAURABH RATHAUR Vs. STATE OF U.P.	June 16, 2020
SAURABH SHUKLA Vs. STATE OF U.P.	April 24, 2020
SAVITA DEVI @ SAVITRI SINGH Vs. STATE OF U.P.	February 10, 2020
SAVITA DUBEY Vs. DEEPA GUPTA	January 10, 2020
SAVITRI Vs. STATE OF U.P.	February 13, 2020
SAVITRI DEVI Vs. STATE OF U.P.	May 21, 2020
SAVITRI DEVI AND ANR. Vs. STATE OF U.P.	July 13, 2020
SAYED HASAN IMTIYAZ RIZVI Vs. STATE OF U.P.	January 10, 2020
SAYYUM Vs. STATE OF U P	August 24, 2020
SEEMA Vs. STATE OF U.P.	February 5, 2020
SEEMA ALIAS AARJU Vs. RAVINDRA SINGH	January 17, 2020
SEEMA RANI Vs. STATE OF U. P.	February 13, 2020
SEEMA SINGH Vs. STATE OF U.P. AND ORS.	February 25, 2020
SEEMA VERMA Vs. STATE OF U.P.	March 16, 2020
SHAAD ANWAR Vs. STATE OF U.P.	May 30, 2020
SHABBIR ALI Vs. STATE OF U.P. AND OTHERS	February 5, 2020
SHADAAN ANSARI Vs. STATE OF U.P.	January 14, 2020
SHADIRAM SHARMA Vs. STATE OF U.P.	March 5, 2020
SHAH MOHAMMAD Vs. STATE OF UTTAR PRADESH	January 23, 2020
SHAH RASHEED AHMAD Vs. CUSTODIAN OF ENEMY PROPERTY,GOVT OF INDIA, NEW DELHI	October 6, 2020
SHAHAAB ALI Vs. STATE OF U.P.	January 20, 2020
SHAHABUDDIN AHMAD@SAMEER Vs. STATE OF U.P.	February 4, 2020
SHAHADAT Vs. STATE OF U.P.	July 14, 2020
SHAHANA Vs. STATE OF U.P.	October 12, 2020
SHAHAROZ ALAM AND 374 OTHERS Vs. STATE OF U. P.	September 22, 2020
SHAHBAAZ ALIAS SHAHBAAN Vs. STATE OF U.P. & ANR.	June 16, 2020
SHAHID HUSSAIN Vs. STATE OF U. P.	December 1, 2020
SHAHINA SIDDIQI Vs. STATE OF U. P.	January 13, 2020
SHAHNAVAJ Vs. STATE OF U.P. AND ORS.	January 9, 2020
SHAHNAWAZ Vs. STATE OF U.P.	February 4, 2020
SHAHZAD ALAM AND ORS. Vs. STATE OF U.P. AND ORS.	February 24, 2020
SHAHZAD BANO Vs. STATE OF U.P.	August 6, 2020
SHAHZADI Vs. STATE OF U P	August 24, 2020
SHAIL KUMARI Vs. NEW INDIA GENERAL INSURANCE CO. LTD.	January 14, 2020
SHAILENDRA GUPTA Vs. STATE OF U.P.	February 4, 2020
SHAILENDRA KUMAR GUPTA @ SHAILU Vs. STATE OF U.P.	March 5, 2020
SHAILENDRA PRATAP SINGH Vs. STATE OF U.P.	December 14, 2020
SHAILENDRA TRIPATHI Vs. DHARMENDRA YADAV	November 21, 2020
SHAILENDRA TRIPATHI Vs. DHARMENDRA YADAV	November 20, 2020
SHAILESH KUMAR SINGH AND 90 ORS. Vs. STATE OF U.P.	February 5, 2020
SHAILESH PRADHAN Vs. UNION OF INDIA	January 22, 2020
SHAKIB HASAN AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER	July 10, 2020
SHAKIR & ORS Vs. ADDL.COMMISSIONER	February 4, 2020
SHAKIR ALI Vs. STATE OF U.P.	January 31, 2020
SHAKUNTALA DEVI Vs. ADDITIONAL COMMISSIONER	November 10, 2020
SHAKUNTALA DEVI JAN KALYAN SAMITI Vs. STATE OF U.P.	January 28, 2020
SHAKUNTALA MISHRA AND 2 OTHERS Vs. STATE OF U.P.	February 12, 2020
SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY Vs. STATE OF U.P.	May 28, 2020
SHALAM ALI Vs. UNION OF INDIA (NARCOTICS CONTROL BUREAU, LUCKNOW)	October 12, 2020
SHALINI MASSEY Vs. NEERAJ SAMUEL DASS	January 7, 2020
SHALINI SAHAI Vs. STATE OF U.P.	May 21, 2020
SHALINI SINGH Vs. ALOK KUMAR SINGH	January 17, 2020
SHAMBHOO DAYAL DOHREY Vs. ALLAHABAD BANK AND 4 ORS.	January 7, 2020
SHAMBHU NATH SHUKLA Vs. RAGHUBIR SINGH	November 26, 2020
SHAMSHAD ALI AND ORS. Vs. STATE OF U.P. AND ORS.	May 20, 2020
SHAMSHUDDIN Vs. STATE OF U.P.	April 20, 2020
SHAMSHUL HASAN Vs. SALEEM KHAN AND ORS.	February 13, 2020
SHAMU SHARMA Vs. STATE OF U. P.	November 11, 2020
SHANT DEO TRIPATHI Vs. DY.G.M., APPELLATE AUTHORITY S.B.I.	March 4, 2020
SHANTI DEVI Vs. U.O.I.	March 5, 2020
SHANTI DEVI Vs. D.D.C.	January 10, 2020
SHANTI DEVI @ KRANTI Vs. STATE OF U.P.	January 14, 2020
SHANTI DEVI TRIPATHI Vs. STATE OF U.P.	January 18, 2020
SHANU @ HASEEN MOHAMMAD Vs. STATE OF U.P.	June 4, 2020
SHARADA DEVI Vs. MAN SINGH	October 8, 2020
SHARAFAT @ VIKRAM Vs. STATE OF U.P.	March 3, 2020
SHARWAN KUMAR Vs. STATE OF U.P. AND ORS.	February 5, 2020
SHASHI BALA JAIN Vs. STATE OF U.P.	May 6, 2020
SHASHI KANT Vs. STATE OF U. P.	December 8, 2020
SHASHI KAPOOR Vs. STATE OF U. P.	November 18, 2020
SHASHI PRABHA Vs. DY. DIRECTOR OF CONSOLIDATION BUDAUN	May 13, 2020
SHASHI VAISHYA Vs. STATE OF U.P.	January 17, 2020
SHASHI YADAV Vs. MEWA LAL	February 20, 2020
SHASHIKANT @ CHUNCHUN GUPTA Vs. STATE OF U.P.	February 6, 2020
SHASYA SINGH Vs. STATE OF U.P. AND ORS.	January 18, 2020
SHATRUGHAN Vs. STATE OF U.P.	June 15, 2020
SHAURYA GAUTAM AND ORS. Vs. STATE OF U.P. AND ORS.	November 10, 2020
SHEELA DEVI Vs. STATE OF U.P.	March 3, 2020
SHEETAL TRIPATHI AND ORS. Vs. U.O.I AND ORS.	October 15, 2020
SHEETLA PRASAD Vs. DISTRICT JUDGE, GONDA	February 11, 2020
SHEIKH TAZAMMUL HUSSAIN Vs. STATE OF U. P.	June 19, 2020
SHEKH ANEESH Vs. BOARD OF REVENUE	November 25, 2020
SHER SINGH Vs. STATE OF U.P.	May 27, 2020
SHIFA Vs. STATE OF U.P. AND ORS.	February 18, 2020
SHIKHA DIXIT Vs. STATE OF U.P.	January 7, 2020
SHIKHAR AGRAWAL Vs. STATE OF U.P.	September 23, 2020
SHILENDRA SINGH Vs. STATE OF U.P. AND ORS.	November 19, 2020
SHILPI DEVI Vs. STATE OF U P	August 27, 2020
SHIV KUMAR Vs. ICICI LOMBARD GENERAL INSURANCE CO.LTD.	January 21, 2020
SHIV KUMAR Vs. STATE OF U.P.	January 18, 2020
SHIV KUMAR AND 2 OTHERS Vs. STATE OF U.P.	February 27, 2020
SHIV KUMAR DIXIT Vs. ADHYAKSHA NAGAR PALIKA PARISHAD	January 17, 2020
SHIV KUMAR PANDEY Vs. STATE OF U.P. AND ORS.	September 9, 2020
SHIV KUMAR SHARMA AND ANOTHER Vs. STATE OF U.P. AND 5 OTHERS	January 8, 2020
SHIV KUMAR SRIVAS Vs. STATE OF U.P	November 25, 2020
SHIV LAL Vs. VIVEK SHANKAR GUPTA	December 10, 2020
SHIV MANGAL VERMA Vs. STATE OF U.P.	January 20, 2020
SHIV NARAIN Vs. STATE OF U.P. AND ORS.	January 3, 2020
SHIV NARAYAN Vs. COLLECTOR GHAZIPUR	February 7, 2020
SHIV NARESH SINGH Vs. STATE OF U.P.	February 6, 2020
SHIV NATH AND ORS. Vs. STATE OF U.P.	May 20, 2020
SHIV RAJ SINGH Vs. VIRENDRA SINGH MALIK	January 10, 2020
SHIV SHAKTI ENTERPRISES Vs. CANARA BANK & 2 ORS.	March 27, 2020
SHIV SHANKAR TRIPATHI Vs. STATE OF U.P.	February 6, 2020
SHIVAM Vs. STATE OF U. P.	October 7, 2020
SHIVAM MAURYA Vs. STATE OF U.P.	April 10, 2020
SHIVANRENDRA Vs. STATE OF U. P.	March 5, 2020
SHIVBHUSHAN CHAUBEY Vs. STATE OF U.P.	July 8, 2020
SHIVMOHAN RASTOGI AND ORS. Vs. CIVIL JUDGE (JUNIOR DIVISION), COURT NO. 16, RAEBARELI AND ORS.	October 20, 2020
SHIVNANDAN PRASAD PANDEY Vs. STATE OF U.P.	September 22, 2020
SHIVPRASAD Vs. STATE OF U.P. AND ORS.	March 4, 2020
SHKIL @ MOHD SHAKEEL Vs. STATE OF U. P.	February 5, 2020
SHOBHA JAIN Vs. STATE OF U.P. AND ORS.	March 3, 2020
SHOLU @ ASHISH Vs. STATE OF U.P.	February 24, 2020
SHRADDHA SHUKLA Vs. GAURAV AWASTHI	January 2, 2020
SHRAVAN Vs. STATE OF UTTAR PRADESH	May 27, 2020
SHRAWAN KUMAR YADAV Vs. STATE OF U P	February 6, 2020
SHRI KANT MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.	February 6, 2020
SHRI PRAKASH Vs. STATE OF U.P.	February 4, 2020
SHRIMATISAROJ Vs. RAMAN MALHOTRA	November 26, 2020
SHRIRAM GENERAL INSURANCE CO. LTD Vs. ASIF	February 18, 2020
SHUBHAM MISHRA Vs. STATE OF U.P	December 18, 2020
SHUBHAM YADAV Vs. STATE OF U. P.	September 8, 2020
SHWETA SHARMA Vs. STATE OF U.P.	September 8, 2020
SHWETA SINGH Vs. STATE OF U.P.	February 17, 2020
SHYAM Vs. STATE OF U.P.	September 9, 2020
SHYAM BABU AND ORS. Vs. STATE OF U.P. AND ORS.	January 22, 2020
SHYAM LAL Vs. STATE OF U P	December 10, 2020
SHYAM LAL Vs. STATE OF UTTAR PRADESH	August 6, 2020
SHYAM NARAYAN YADAV Vs. STATE OF U.P.	April 29, 2020
SHYAMA VIDHYA NIKETAN Vs. STATE OF U.P.	February 4, 2020
SHYAMU (JUVENILE) Vs. STATE OF U. P.	August 7, 2020
SHYAMU @ SHYAM KUMAR Vs. STATE OF U.P.	May 13, 2020
SIDDHARTH VARADARAJAN Vs. STATE OF U.P.	May 15, 2020
SILPA DEVI PATEL Vs. STATE OF U.P. AND ORS.	January 8, 2020
SIMA DEVI Vs. STATE OF U P	August 27, 2020
SINCHAI MAZDOOR SANGH AND ORS. Vs. STATE OF U.P. AND ORS.	January 14, 2020
SIRAJ Vs. UNITED INDIA INSURANCE COMPANY LTD.	January 16, 2020
SIRAJ AHMAD Vs. STATE OF U.P.	January 28, 2020
SIRAJ AHMAD KHAN Vs. SARVA U.P.	March 4, 2020
SITA RAM @ GUNI Vs. STATE OF U.P.	January 14, 2020
SITA RAM AND ORS. Vs. UNION OF INDIA AND ORS.	February 26, 2020
SITA RAM SHARMA Vs. STATE OF U.P.	July 7, 2020
SIYA RAM Vs. STATE OF U.P.	July 28, 2020
SIZAR KUMAR DHAKA Vs. STATE OF U.P.	August 5, 2020
SKIPPER LIMITED Vs. UNION OF INDIA	February 7, 2020
SMT MANJU DEVI Vs. BOARD OF REVENUE	May 28, 2020
SMT. BEENA Vs. STATE OF U.P.	May 14, 2020
SMT. BHAWANA CHAUDHARY Vs. COMMISSIONER, MEERUT DIVIONAL	December 21, 2020
SMT. CHETNA Vs. STATE OF U.P.	November 23, 2020
SMT. DHANRAWATI DEVI Vs. STATE OF U.P.	January 10, 2020
SMT. GEETA DEVI Vs. OM PRAKASH	June 8, 2020
SMT. MEENAKSHI AND ANOTHER Vs. STATE OF U.P.	December 2, 2020
SMT. NEELAM DEVI Vs. VIKAS SINGH	October 15, 2020
SMT. NISHA @ DEVENDRI Vs. STATE OF U.P.	November 9, 2020
SMT. RANJANA SINGH Vs. UNION OF INDIA	December 23, 2020
SMT. SANTOSH DEVI Vs. STATE OF U.P.	November 25, 2020
SMT. SUMAN Vs. STATE OF U.P.	September 4, 2020
SMT. UMMEDA FATIMA Vs. STATE OF U.P.	November 19, 2020
SNEHIL SINGH Vs. UNION OF INDIA	May 5, 2020
SNEHKIRAN RAGHUVANSHI Vs. V.C. KING GEORGES MEDICAL UNIVERSITY GANDHI MEMORIAL & ORS	March 4, 2020
SOBRAN Vs. STATE OF U.P.	January 2, 2020
SOHAN Vs. STATE OF U.P.	August 6, 2020
SOHAN LAL COMMODITY MANAGEMENT PVT. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.	June 2, 2020
SOHAN PAL Vs. STATE OF U.P.	December 8, 2020
SOHANVEER SINGH Vs. STATE OF U. P.	September 29, 2020
SOHBATTI Vs. STATE OF U.P.	February 24, 2020
SOMNA DEVI Vs. STATE OF U.P.	January 31, 2020
SOMU SINGH Vs. UNION OF INDIA	April 30, 2020
SOMVIR SINGH Vs. UNION OF INDIA	February 13, 2020
SONAM Vs. STATE OF U P	August 24, 2020
SONIA Vs. STATE OF U.P.	February 6, 2020
SONIKA Vs. STATE OF U.P. AND ORS.	September 24, 2020
SONPAL SINGH Vs. STATE OF U.P.	January 17, 2020
SONU Vs. STATE OF U.P.	July 30, 2020
SONU Vs. STATE OF U.P.	January 2, 2020
SONU Vs. STATE OF U.P.	November 25, 2020
SONU (MINOR) Vs. STATE OF U.P.	September 3, 2020
SONU @ SHAN MOHAMMAD Vs. STATE OF U.P.	November 9, 2020
SRI DEEN DAYAL SINGH Vs. STATE OF U.P.	January 7, 2020
SRI DURGA JI PURVA MADHYAMIK BALIKA JAMIN AND ORS. Vs. STATE OF U.P. AND ORS.	October 14, 2020
SRI HARI INDANE GRAMIN VITERAK Vs. U O I THRU SECY, MINISTRY OF PETROLEUM & NATURAL GAS & ORS	July 8, 2020
SRI KANT PANDEY Vs. STATE OF U.P.	November 11, 2020
SRI MUNISH JAIN Vs. STATE OF U.P. AND ANOTHER	March 6, 2020
SRI SURENDRA NATH GARG Vs. SRI BALBIR SHARAN GOYAL	June 8, 2020
SRI THAKUR NARSINGH JI MAHARAJ VIRAJMAN MANDIR Vs. ADMINISTRATOR GENERAL OF STATE OF U.P.	July 10, 2020
SRI VIKRAM CHAUDHARY Vs. SRI GYAN PRAKASH	July 8, 2020
SRIPAL DOHARE Vs. STATE OF U.P.	January 17, 2020
STAR TRACK TERMINALS PVT. LTD. Vs. STATE OF U.P.	January 27, 2020
STATE BANK OF INDIA, BOMBAY Vs. S.B. SINGH	June 18, 2020
STATE OF U P THRU CHIEF SECY Vs. VIKASH KUMAR SINGH	July 24, 2020
STATE OF U. P. Vs. UMA SHANKER	January 27, 2020
STATE OF U.P Vs. RUSTAM	January 6, 2020
STATE OF U.P. Vs. DINESH	February 11, 2020
STATE OF U.P. Vs. TNHK PRINTERS & PUBLISHERS	January 22, 2020
STATE OF U.P. Vs. JAI PRAKASH KORI @ GUDANI	February 11, 2020
STATE OF U.P. Vs. MOHD. RAIS	February 13, 2020
STATE OF U.P. Vs. KAMAL KUMAR GUPTA	January 6, 2020
STATE OF U.P. Vs. MAHESH	January 3, 2020
STATE OF U.P. Vs. SOMPAL	January 6, 2020
STATE OF U.P. Vs. AVADH RAM	June 19, 2020
STATE OF U.P. Vs. RAM GOPAL SAINI	June 2, 2020
STATE OF U.P. Vs. SATYAPAL AND 3 OTHERS	June 10, 2020
STATE OF U.P. Vs. RAVI SHAKYA	January 18, 2020
STATE OF U.P. Vs. JALEEL AHMAD	January 20, 2020
STATE OF U.P. Vs. SURENDRA SINGH	January 20, 2020
STATE OF U.P. Vs. ABID AND ORS.	January 23, 2020
STATE OF U.P. Vs. INDU UNIYAL AND ORS.	January 22, 2020
STATE OF U.P. Vs. ARUN MISHRA	January 14, 2020
STATE OF U.P. Vs. BRAMHANAND SHUKLA	January 10, 2020
STATE OF U.P. Vs. RAJESH KUMAR AWASTHI	January 13, 2020
STATE OF U.P. Vs. BABU LAL YADAV	January 9, 2020
STATE OF U.P. Vs. RAJIV KUMAR SONKAR	January 9, 2020
STATE OF U.P. Vs. SHYAM NARAIN SINGH @ MAKKAL SINGH	January 8, 2020
STATE OF U.P. Vs. DHARMENDRA SINGH AND ORS.	January 27, 2020
STATE OF U.P. Vs. RAJVEER AND ORS.	January 21, 2020
STATE OF U.P. Vs. CHITRASEN RAJ	February 7, 2020
STATE OF U.P. Vs. CHHOTI	April 29, 2020
STATE OF U.P. Vs. SANJAY YADAV	January 6, 2020
STATE OF U.P. AND ORS. Vs. AKBAR NAIM AND ORS.	January 29, 2020
STATE OF U.P. AND ORS. Vs. S.M. COLLEGE AND ORS.	January 20, 2020
STATE OF U.P. AND ORS. Vs. DHARM WATI	February 12, 2020
STATE OF U.P. THROUGH PRINCIPAL SECRETARY & 2 OTHERS Vs. RAJ KAMAL SINGH S/O RAJ NATH SINGH	April 21, 2020
STATE OF UTTAR PRADESH Vs. WARELAL	January 6, 2020
STATE OF UTTAR PRADESH Vs. RANJEET VERMA	January 22, 2020
STATE OF UTTAR PRADESH Vs. WASEEM	January 10, 2020
STATE OF UTTAR PRADESH Vs. PRAHLAD VARSHNEY	February 11, 2020
STATE OF UTTAR PRADESH Vs. MUKESH	February 11, 2020
STATE OF UTTAR PRADESH Vs. RAM CHANDRA ALIAS CHHUTANKI	January 9, 2020
STATE OF UTTAR PRADESH Vs. DAMODAR	February 5, 2020
STATE OF UTTAR PRADESH Vs. KAMLESH	January 2, 2020
STATE OF UTTAR PRADESH Vs. SUNITA	January 20, 2020
STATE OF UTTAR PRADESH Vs. MOHD. HARUN	February 4, 2020
STATE OF UTTER PRADESH Vs. RAM PRATAP	February 12, 2020
SUBHADRA PANDEY Vs. SIDDHARTH AGRAWAL	December 7, 2020
SUBHAM KUMAR MALIK Vs. STATE OF U.P.	June 17, 2020
SUBHAN Vs. STATE OF U.P.	April 15, 2020
SUBHASH AND ORS. Vs. MANGERAM AND ORS.	February 26, 2020
SUBHASH BABU KATIYAR Vs. ARYAVART BANK	January 6, 2020
SUBHASH CHAND GARG AND 7 OTHERS Vs. H.K.S. DEVELOPERS PRIVATE LTD. AND 20 OTHERS	June 5, 2020
SUBHASH CHANDRA JHA Vs. STATE OF U.P. AND ORS.	March 6, 2020
SUBHASH CHAUHAN Vs. STATE OF U.P.	January 6, 2020
SUBHASH MAURYA Vs. STATE OF U.P.	January 17, 2020
SUBHASH SHUKLA Vs. STATE OF U.P.	April 1, 2020
SUDAMA Vs. STATE OF U.P.	May 15, 2020
SUDESH BHADAURIA Vs. STATE OF U.P. AND ORS.	February 7, 2020
SUDESH PAL SINGH CHAUHAN Vs. STATE OF U. P.	March 5, 2020
SUDESNA Vs. HARI SINGH	November 26, 2020
SUDHANSHU DWIVEDI Vs. STATE OF U.P.	April 7, 2020
SUDHANSHU SHEKHAR TRIPATHI Vs. STATE OF U.P.	November 5, 2020
SUDHEER Vs. STATE OF U.P.	January 13, 2020
SUDHIR KUMAR ALIAS SUDHIR SINGH CHAUHAN Vs. STATE OF U.P.	January 14, 2020
SUDHIR KUMAR MAHESHWARI Vs. ADDITIONAL DISTRICT JUDGE	August 5, 2020
SUGARA Vs. STATE OF U.P. AND ORS.	February 18, 2020
SUGREEV YADAV Vs. STATE OF U.P.	February 18, 2020
SUHAIL AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.	January 27, 2020
SUHEL AHMAD Vs. STATE OF U.P.	February 4, 2020
SUJATA GANDHI Vs. S.B. GANDHI	June 2, 2020
SUJATA GANDHI Vs. S.B. GANDHI	June 12, 2020
SUJAY DESAI Vs. UNION OF INDIA	May 5, 2020
SUKHVANTI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.	January 21, 2020
SULEKHA Vs. SECY. U.P.	February 13, 2020
SULOCHANA DEVI Vs. STATE OF U.P.	November 25, 2020
SULTANA MIRZA AND ORS. Vs. STATE OF U.P. AND ORS.	November 2, 2020
SUMAN KUSHWAHA Vs. STATE OF U.P.	January 16, 2020
SUMAN LATA AGRAWAL Vs. UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION	February 28, 2020
SUMAYLA PARVEEN Vs. STATE OF U P	August 24, 2020
SUMER Vs. BATOR	July 24, 2020
SUMIT Vs. STATE OF U.P.	March 5, 2020
SUMIT AGARWAL Vs. STATE OF U.P.	February 14, 2020
SUMIT KUMAR Vs. STATE OF U. P.	July 6, 2020
SUMIT KUMAR Vs. STATE OF U. P.	November 9, 2020
SUMITRA DEVI Vs. STATE OF U P AND 5 OTHERS	June 2, 2020
SUMITRA DEVI Vs. SPECIAL JUDGE / ADDL DISTT & SESS JUDGE	June 12, 2020
SUNDER Vs. STATE OF U.P.	January 3, 2020
SUNEEL Vs. STATE OF U.P. AND ORS.	February 3, 2020
SUNEET KUMAR Vs. KRISHNA KUMAR AGARWAL	May 26, 2020
SUNIL Vs. STATE OF U.P.	January 13, 2020
SUNIL KUMAR Vs. ARJUN SHARMA AND ORS.	March 3, 2020
SUNIL KUMAR @ BHANWARA Vs. STATE OF U.P.	January 14, 2020
SUNIL KUMAR MISHRA Vs. STATE OF U.P.	February 12, 2020
SUNIL KUMAR SINGH Vs. STATE	February 20, 2020
SUNIL PATHAK Vs. STATE OF U.P.	March 5, 2020
SUNIL SINGH Vs. STATE OF U.P.	June 1, 2020
SUNIL SINGH AND ORS. Vs. STATE OF U.P.	March 5, 2020
SUNIL SONI Vs. STATE OF U.P.	February 6, 2020
SUNITA Vs. STATE OF U.P. AND ORS.	December 7, 2020
SUNITA MAURYA Vs. PRINCIPAL JUDGE FAMILY COURT DISTT. PRATAPGARH AND ORS.	March 4, 2020
SUNITA SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.	December 1, 2020
SUO-MOTO INRE Vs. STATE OF U.P.	October 1, 2020
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. STATE OF U.P. AND ORS.	August 24, 2020
SUPER CASSETTES INDUSTRIES PVT. LTD. Vs. STATE OF U.P. AND ORS.	February 5, 2020
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER	March 4, 2020
SURAJ KUMAR MISHRA Vs. STATE OF U.P.	May 22, 2020
SURAJ KUMAR YADAV Vs. STATE OF U.P.	November 25, 2020
SURAJ PATEL Vs. STATE OF U.P.	February 7, 2020
SURAJ SINGH Vs. STATE OF U.P.	December 8, 2020
SURAJ THRU. HIS FATHER RAM NARAYAN Vs. STATE OF U.P.	September 3, 2020
SURAJMAL Vs. STATE OF U.P.	January 9, 2020
SURAJPAL Vs. STATE OF U.P.	October 1, 2020
SURENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI	January 21, 2020
SURENDRA KUMAR SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI	October 20, 2020
SURENDRA NATH GARG Vs. BALBIR SHARAN GOYAL	June 8, 2020
SURENDRA PAL Vs. D.D.C.MEERUT	March 3, 2020
SURENDRA PRATAP SINGH Vs. STATE OF U.P.	April 7, 2020
SURESH Vs. STATE OF U.P.	March 3, 2020
SURESH DUBEY Vs. STATE OF U.P.	January 8, 2020
SURESH KHIYANI Vs. JASSI APARTMENT WELFARE SOCIETY	June 12, 2020
SURESH KUMAR YADAV Vs. DISTRICT MAGISTRATE AYODHYA	December 10, 2020
SURESH TIWARI Vs. T.VENKATESH,PRINCIPAL SECRETARY,IRRIGATION DEPARTMENT,LUCKNOW & ANR.	February 4, 2020
SURJEET KUMAR Vs. STATE OF U.P.	January 3, 2020
SURSATI Vs. STATE OF U.P. AND ORS.	January 22, 2020
SURYA BHAN MAURYA Vs. STATE OF U.P.	February 6, 2020
SURYA BHAN MISHRA @ BACHCHAN MISHRA Vs. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. & ANR.	December 16, 2020
SURYAVANSH Vs. STATE OF U.P.	March 30, 2020
SUSHEEL KUMAR SHUKLA Vs. MANJU SHUKLA	January 28, 2020
SUSHIL KUMAR DWIVEDI Vs. STATE OF U.P.	January 27, 2020
SUSHIL KUMAR GUPTA Vs. STATE OF U.P. AND ORS.	January 21, 2020
SUSHIL KUMAR PAL Vs. MEENA JAISWAL	February 17, 2020
SUSHMA DEVI Vs. STATE OF U.P.	September 10, 2020
SWAMI CHINMAYANAND Vs. STATE OF U.P.	February 3, 2020
SWAMIDEEN Vs. STATE OF U.P.	February 11, 2020
SWAPNIL UPADHYAY Vs. STATE OF U.P. AND ORS.	September 18, 2020
SWARAJ VARUN AND ORS. Vs. STATE OF U.P. AND ORS.	October 21, 2020
SWEEP PHARMACEUTICALS PVT. LTD. Vs. STATE OF U.P.	January 29, 2020
SYED AKHTAR MEHDI RIZVI Vs. STATE OF U.P. AND ORS.	November 18, 2020
SYED NADEEM TARIQ Vs. STATE OF U.P. AND ORS.	February 18, 2020
TAKRIMUN NISHA Vs. STATE OF U.P. AND 3 OTHERS	June 26, 2020
TALIB ANSARI Vs. STATE OF U.P.	January 14, 2020
TARACHAND Vs. STATE OF UTTAR PRADESH	January 21, 2020
TARUN RAJ SINGH Vs. RAM BAHADUR SINGH	June 8, 2020
TAZEEN FATIMA, DR. Vs. STATE OF U.P.	October 13, 2020
TBED (INDIA) TRANSFORMER PRIVATE LIMITED Vs. U.P.MICRO AND SMALL ENTERPRISES	April 22, 2020
TEJ NARAYAN SHAH Vs. STATE OF U.P.	October 7, 2020
TEKCHAND Vs. STATE OF U.P.	October 5, 2020
THAI MART Vs. UNION OF INDIA	November 23, 2020
THAKUR BIRI SINGH INTER COLLEGE Vs. STATE OF U.P.	February 25, 2020
THALOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	January 6, 2020
THE NEW INDIA ASSURANCE CO. Vs. SUNITA AND ORS.	June 12, 2020
THREE STAR ENGINEERING WORKS PVT. LTD. Vs. DIESEL LOCOMOTIVES WORKS VARANASI	December 7, 2020
TILAK SINGH Vs. STATE OF U.P.	January 20, 2020
TIRATH RAM YADAV Vs. STATE OF U.P	December 14, 2020
TIRUPATI CONSTRUCTION COMPANY THRU VINOD KUMAR GOYAL Vs. M D U P RAJKIYA NIRMAN LTD GOMTI NAGAR LKO	September 29, 2020
TOOFANI YADAV Vs. STATE OF U P	August 25, 2020
TRIBHUVAN NATH Vs. STATE OF U.P.	January 8, 2020
TRIBHUWAN @ KATALI Vs. STATE OF U.P.	March 18, 2020
TRIPTI RANI Vs. V	September 10, 2020
TRIVENI ENGG. INDUSTRIES LIMITED NAINI ALLAHABAD Vs. COMMISSINER TRADE U.P. LUCKNOW	January 18, 2020
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. STATE OF U.P.	May 20, 2020
TRIVENI ENGINEERING AND INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.	May 5, 2020
TUSHAR @ GOLU Vs. STATE OF U.P.	September 2, 2020
U.P. AVAS EVAM VIKAS PARISHAD Vs. KRISHNA KUMAR SINGH CHAUHAN AND ORS.	February 28, 2020
U.P. POWER CORP. LTD. Vs. PRESIDING OFFICER LABOUR COURT	February 3, 2020
U.P. RAJKIYA NIRMAN NIGAM LTD. Vs. U.O.I.	January 2, 2020
U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. RAJ LAXMI	January 22, 2020
U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. SUNITA	January 22, 2020
U.P. STATE SUGAR CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT	January 3, 2020
U.P.S.E.B.LUCKNOW Vs. PRESIDING OFFICER LABOUR COURT U.P	January 22, 2020
U.P.S.R.T.C. Vs. DILIP KUMAR @ MUNNA	February 7, 2020
U.P.S.R.T.C. Vs. DEVENDRA KUMAR VERMA	June 19, 2020
U.P.STATE ELECTRICITY BOARD Vs. RAGHURAJ SINGH S/O LEKHRAJ SINGH	April 21, 2020
U.P.STATE ROAD TRANSPORT CORPORATION Vs. BASANTA	February 6, 2020
U.P.STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. MOHD. KASIM FARUKI	January 21, 2020
UBAID UL HAQ Vs. STATE OF U.P.	November 26, 2020
UBAID ULLAH Vs. STATE OF U.P.	January 2, 2020
UCO BANK Vs. DISTRICT MAGISTRATE	February 6, 2020
UDAI BHAN AND ORS. Vs. STATE OF U.P.	October 15, 2020
UDAI BHAN SINGH Vs. STATE OF U.P.	January 20, 2020
UDAI NARAIAN OJHA Vs. STATE OF U.P.	January 21, 2020
UDAI SHANKER SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.	April 13, 2020
UDAI VEER SINGH Vs. STATE OF U.P	November 25, 2020
UDAIN SENGAR Vs. STATE OF U.P. AND ORS.	January 27, 2020
UDAIRAJ SINGH @ BUDDI Vs. STATE OF U.P.	April 23, 2020
UDAL SINGH Vs. STATE OF U.P.	December 7, 2020
UDAY PRATAP Vs. STATE OF U.P.	December 14, 2020
UDAY PRATAP SINGH Vs. NEW INDIA INSURANCE CO. LTD.THRU ZONAL MANAGER	January 10, 2020
UMA MITTAL Vs. UNION OF INDIA	June 15, 2020
UMA MUKERJI Vs. BOARD OF REVENUE ALLAHABAD	July 30, 2020
UMA SHANKAR Vs. D.D.C.	January 3, 2020
UMA SHANKAR MISHRA Vs. ORIENTAL INSURANCE CO. LTD.	December 1, 2020
UMA SHANKAR SINGH Vs. STATE OF U.P.	February 10, 2020
UMESH CHANDRA Vs. STATE OF U. P.	January 14, 2020
UMESH CHANDRA SAXENA Vs. STATE OF U.P.	April 20, 2020
UMESH KANT Vs. PRITI	January 22, 2020
UMESH KUMAR PANDEY @ MINTU Vs. STATE OF U.P.	January 3, 2020
UMESH KUMAR SINGH Vs. STATE OF U.P.THROUGH ADDITIONAL CHIEF SECY.REVENUE	January 10, 2020
UMESH SHARMA Vs. STATE OF U.P.	January 18, 2020
UNION BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT. INDUSTRIAL TRIB.	January 9, 2020
UNION OF INDIA Vs. SUBHASH PRATAP	January 27, 2020
UNION OF INDIA Vs. RAM BHAWAN	March 3, 2020
UNION OF INDIA Vs. SANTOSH KUMAR @ MAMMO	January 13, 2020
UNION OF INDIA Vs. RAJ BAHADUR SINGH	April 22, 2020
UNION OF INDIA AND ORS. Vs. AWADHESH KUMAR AGARWAL	January 20, 2020
UNION OF INDIA THRU G.M. NORTHERN RAILWAY, NEW DELHI Vs. JAYPEE REWA CEMENT THRU AUTHORISED DIRECTOR S.K. BHASIN	January 27, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHASHI PRABHA AND ORS.	February 5, 2020
UNIVERSAL CYLINDERS LIMITED Vs. PRESIDING OFFICER LABOUR COURT (2) UP KANPUR	January 13, 2020
UNIVERSITY BOOK DEPOT Vs. AMIT MISHRA	May 29, 2020
UPENDRA KUMAR GUPTA Vs. STATE OF U.P.	November 18, 2020
URMILA DEVI Vs. SHYAM SUNDER & ORS.	February 10, 2020
URMILA RAGHAV ARYA KANYA INTER COLLEGE, BULANDSHAHR Vs. STATE OF U.P.	January 23, 2020
UROOJ AHMAD KHAN Vs. STATE OF U P	May 26, 2020
USHA AGRAWAL Vs. MEERA AGNIHOTRI	November 24, 2020
USHA AND ANOTHER Vs. STATE OF U.P.	February 7, 2020
USHA DEVI Vs. ADDITIONAL COMMISSIONER (ADMN) DEVI PATAN MANDAL GONDA	March 3, 2020
USMAN Vs. STATE OF U.P.	April 23, 2020
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. P.M. ELECTRONICS LTD	February 26, 2020
VAIBHAV JAIN Vs. STATE OF U.P.	September 28, 2020
VAIBHAV JAIN AND ORS. Vs. STATE OF U.P.	September 28, 2020
VAIBHAV NIGAM Vs. STATE OF U.P. AND ORS.	January 14, 2020
VAIBHAVI SHARMA Vs. STATE OF U. P.	October 8, 2020
VAKEEL AHMAD Vs. STATE OF U.P.	February 6, 2020
VALVEER Vs. STATE OF U.P.	August 5, 2020
VANDANA Vs. STATE OF U P	August 27, 2020
VARSHA KUMARI Vs. STATE OF U P	August 24, 2020
VED BRAT Vs. SHASHI DEVI	January 13, 2020
VEER BAHADUR SINGH Vs. STATE OF U.P. AND ORS.	February 26, 2020
VEERPAL AND ORS. Vs. STATE OF U.P.	May 30, 2020
VIBHOR VAIBHAV INFRAHOMES PVT LTD Vs. UNION OF INDIA	October 8, 2020
VIDHYAWATI CONSTRUCTION CO BUILDERS AND GOVT CONTRACTORS Vs. ALLAHABAD DEVELOPMENT AUTHORITY	November 4, 2020
VIDYA RAM Vs. STATE OF U.P.	January 13, 2020
VIDYA SAGAR DWIVEDI Vs. STATE OF U.P.	February 25, 2020
VIDYA SHANKER Vs. SURESH CHANDRA	April 22, 2020
VIDYADHAR SINGH Vs. STATE OF U. P.	November 23, 2020
VIDYAWATI CONSTRUCTION COMPANY Vs. UNION OF INDIA	November 17, 2020
VIJAI PAL SINGH Vs. STATE OF U.P.	February 27, 2020
VIJAY Vs. STATE OF U.P.	January 7, 2020
VIJAY DARSHAN SHARMA Vs. STATE OF U.P.	January 28, 2020
VIJAY DUBEY Vs. STATE OF U. P.	July 9, 2020
VIJAY KISHORE ANAND & 9 ORS. Vs. STATE OF U.P.	October 20, 2020
VIJAY KUMAR AGRAHARI Vs. STATE OF U.P.	May 7, 2020
VIJAY KUMAR MISHRA Vs. STATE OF U.P. AND ORS.	February 6, 2020
VIJAY KUMAR PANDEY Vs. UNION OF INDIA AND ORS.	February 10, 2020
VIJAY KUMAR SHARMA Vs. STATE OF U.P.	January 23, 2020
VIJAY KUMAR SINGH Vs. STATE OF U.P.	November 19, 2020
VIJAY KUMAR TIVARI Vs. STATE OF U.P.THRU PRIN.SECY. HOME LUCKNOW & ORS.	June 23, 2020
VIJAY PAL SINGH Vs. STATE OF U.P. AND ORS.	March 3, 2020
VIJAY PRAKASH MISHRA Vs. STATE OF U.P.	February 17, 2020
VIJAY SHARMA Vs. UNION OF INDIA	October 8, 2020
VIJAY SINGH CHAUHAN Vs. STATE OF U.P	June 19, 2020
VIJAY TIWARI Vs. STATE OF U.P.	January 2, 2020
VIJAYPAL AND ORS. Vs. UNION OF INDIA AND ORS.	September 18, 2020
VIJENDRA NARAIN @ JHINKU RAI Vs. STATE OF U.P.	January 23, 2020
VIJENDRA SINGH YADAV Vs. STATE OF U.P.	August 26, 2020
VIJYANT JAIN Vs. STATE OF U.P.	September 30, 2020
VIKAS JAIN Vs. STATE OF U.P. AND ORS.	February 18, 2020
VIKAS KUMAR Vs. STATE OF U.P. AND ORS.	January 22, 2020
VIKAS KUMAR SHRIVASTAVA Vs. STATE OF U.P.	August 5, 2020
VIKAS SAXENA Vs. CENTRAL BUREAU OF INVESTIGATION	February 7, 2020
VIKAS SINGH AND 5 OTHERS Vs. STATE OF U.P.	February 17, 2020
VIKASH Vs. STATE OF U.P.	November 25, 2020
VIKKI ALIAS VIKAS Vs. STATE OF U.P.	December 10, 2020
VIKRAM SINGH Vs. STATE OF U.P.	January 18, 2020
VIKRAMA DITYA PANDEY Vs. STATE OF U.P.	January 3, 2020
VIMAL KUMAR Vs. STATE OF U.P.	April 10, 2020
VIMAL SINGH Vs. STATE OF U.P.	February 22, 2020
VIMLA DEVI Vs. DEEPAK SINGH	March 6, 2020
VIMLA DEVI Vs. COMMISSIONER AND ORS.	March 5, 2020
VIMLAWATI DEVI Vs. TEHSILDAR TEHSIL HATA DISTRICT KUSHI NAGAR	February 24, 2020
VIMLESH Vs. STATE OF U.P.	June 3, 2020
VINAY KUMAR MISHRA Vs. UNION OF INDIA	July 24, 2020
VINAY KUMAR SRIVASTAVA Vs. SMT. AMITA SRIVASTAVA	December 16, 2020
VINAY SHARMA Vs. STATE OF U.P.	May 1, 2020
VINAY YADAV Vs. STATE OF U.P.	January 18, 2020
VINESH Vs. STATE OF U. P.	February 27, 2020
VINITA PROMILA SHEPHERD Vs. STATE OF U.P.	January 14, 2020
VINOD KUMAR Vs. GAURANG RATHI	January 2, 2020
VINOD KUMAR CHAUDHARY Vs. CENTRAL BUREAU OF INVESTIGATION	June 11, 2020
VINOD KUMAR MISHRA Vs. ALLAHABAD HIGH COURT	June 1, 2020
VINOD KUMAR SHARMA Vs. SHIV MOHAN DWIVEDI	February 12, 2020
VINOD KUMAR SINGH Vs. STATE OF U. P.	March 6, 2020
VINOD KUMAR SINGH Vs. STATE OF U.P.	January 6, 2020
VINOD KUMAR VERMA Vs. REGISTRAR GENERAL HIGH COURT	February 6, 2020
VINOD RAWAT Vs. STATE OF U.P. AND ORS.	March 4, 2020
VINOD SINGH Vs. STATE OF U.P. AND ORS.	February 7, 2020
VIPARNA GAUR Vs. STATE OF U.P. AND ORS.	March 6, 2020
VIPIN @ SINGHAM YADAV Vs. STATE OF U.P.	May 28, 2020
VIPIN KUMAR Vs. STATE OF U.P.	February 13, 2020
VIPIN KUMAR Vs. DISTRICT JUDGE GONDA	January 21, 2020
VIPIN TOMAR Vs. STATE OF U.P.	October 19, 2020
VIPUL @ KHUNNI Vs. STATE OF U.P.	October 23, 2020
VIPUL LALWANI Vs. STATE OF U.P.	January 28, 2020
VIRENDRA GOEL Vs. V	January 22, 2020
VIRENDRA KUMAR Vs. STATE OF U.P.	February 12, 2020
VIRENDRA KUMAR Vs. STATE OF U.P.	January 20, 2020
VIRENDRA KUMAR Vs. UNION OF INDIA	January 9, 2020
VIRENDRA KUMAR Vs. VIJAY KUMAR	May 8, 2020
VIRENDRA KUMAR SRIVASTAVA Vs. C.B.I.	February 6, 2020
VISHAL KESHARI Vs. STATE OF U.P.	August 24, 2020
VISHAL KUMAR Vs. STATE OF U.P.	January 23, 2020
VISHAMBHAR SINGH Vs. STATE OF U.P.	January 8, 2020
VISHNU KANT Vs. NARENDRA GUPTA	January 7, 2020
VISHNU KUMAR AGARWAL Vs. STATE OF U.P.	February 7, 2020
VISHNU KUMAR GUPTA Vs. STATE OF U. P.	November 11, 2020
VISHOK KUMAR Vs. SUBHASH CHANDRA SHARMA DISTRICT MAGISTRATE AND ANOTHER	January 22, 2020
VISHRAM SINGH Vs. STATE OF U.P	December 3, 2020
VISHVA VAIBHAV Vs. STATE OF U.P.	December 15, 2020
VISHWAMBHAR NATH MALL Vs. STATE OF U.P. AND ORS.	January 29, 2020
VISHWANATH GUPTA Vs. STATE OF U.P	November 26, 2020
VIVEK JAIN Vs. CENTRAL BUREAU OF INVESTIGATION, ACB, GHAZIABAD	November 18, 2020
VIVEK KUMAR Vs. STATE OF U.P.	February 13, 2020
VIVEKA NAND MISHRA Vs. STATE OF U.P.	June 26, 2020
WADOOD AHMAD Vs. ADDITIONAL DISTRICT JUDGE, PRATAPGARH	October 8, 2020
WAHABUDDIN AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 23, 2020
WAHID ALI KHAN Vs. STATE OF U.P.	January 22, 2020
WAQF NAWAB AMJAD ALI KHAN Vs. WAQF TRIBUNAL AT LUCKNOW	January 28, 2020
WAQF NAWAB AMJAD ALI KHAN Vs. WAQF TRIBUNAL AT LUCKNOW	January 29, 2020
WASEEM Vs. STATE OF U.P.	January 23, 2020
WASEEM HAIDER Vs. STATE OF U.P. AND ORS.	December 14, 2020
WASEEM KHAN Vs. NAGAR MAHAPALIKA	February 19, 2020
WASEEM ULLAH BEG Vs. CHAIRMAN U.P.	March 3, 2020
WASIM AHMAD Vs. STATE OF UTTAR PRADESH	January 7, 2020
WASIM AHMED Vs. STATE OF U.P. AND ORS.	January 2, 2020
WASIM AND ORS. Vs. STATE OF U.P.	December 16, 2020
WASIULLAH AND ORS. Vs. STATE OF U.P. AND ORS.	April 13, 2020
YADAV SINGH Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.	July 8, 2020
YAQOOB HUSAIN Vs. STATE OF U.P.	December 16, 2020
YASHARTH SINGH Vs. STATE OF U.P.	January 10, 2020
YASHRAJ COLLEGE OF PROFESSIONAL STUDIES TATIYAGANJ Vs. STATE OF U.P. AND 2 OTHERS	February 12, 2020
YASIR ALI KHAN Vs. STATE OF U. P.	March 4, 2020
YOGENDRA KUMAR Vs. STATE OF U.P. AND ORS.	February 25, 2020
YOGENDRA KUMAR Vs. V	September 7, 2020
YOGENDRA PAL SINGH Vs. HARI SINGH AND ORS.	March 6, 2020
YOGENDRA PRASAD TIWARI Vs. STATE OF U.P.	February 13, 2020
YOGENDRA SINGH INDOLIA Vs. STATE OF U.P.	February 10, 2020
YOGESH CHANDRA Vs. STATE OF U.P.	March 31, 2020
YOGESH SANGWAN @SEETU Vs. STATE OF U.P.	June 9, 2020
YUNUS MIRZA Vs. MOHD. SHAFI	January 21, 2020
YUPENDRA KALRA Vs. PRADEEP SAIGAL	June 2, 2020
ZAHID Vs. STATE OF UTTAR PRADESH	August 6, 2020
ZAHIDA Vs. STATE OF U.P.	January 7, 2020
ZAKIR Vs. STATE OF U.P.	December 18, 2020
ZARRAR AHMAD KHAN Vs. STATE OF U.P.	June 11, 2020
ZEE COLLEGE OF PHARMACY UNNAO Vs. STATE OF U. P.	November 2, 2020
ZIAHID ALI SIDDIQUI Vs. STATE OF U.P.	January 20, 2020
ZIAUL ISLAM Vs. UNION OF INDIA AND ORS.	February 4, 2020
ZILEDAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 13, 2020
ZUHAIR BIN SAGHIR Vs. STATE OF U.P.	January 8, 2020
ZULFIQAR Vs. STATE OF U.P.	July 10, 2020
ZULFIQAR JAVED IRANI Vs. STATE OF U.P.	December 14, 2020

Year 2020 of HIGH COURT OF ALLAHABAD

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