|
GEORGINA MC ROBERT MEMORIAL HOSPITAL AND 5 OTHERS Vs. STATE OF U.P. AND 6 OTHERS
|
August 8, 2018 |
|
M/S STAR RUBBER INDUSTRIES Vs. DEPUTY LABOUR COMMISSIONER
|
January 31, 2018 |
|
RAM KHILARI Vs. STATE
|
March 13, 2018 |
|
T.P. SINGH Vs. REGISTRAR / ASSISTANT REGISTRAR
|
March 16, 2018 |
|
A K LAL Vs. C B I / A C B GHAZIABAD
|
January 19, 2018 |
|
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
|
May 16, 2018 |
|
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
A K MUKHARJI Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
A.B.P. DESIGN Vs. MORADABAD DEVELOPMENT AUTHORITY AND OTHERS
|
February 22, 2018 |
|
A.H. SONS COM. Vs. ASSTT. DIRECTOR
|
January 31, 2018 |
|
A.K.GUPTA Vs. STATE OF U.P
|
October 12, 2018 |
|
A.M. ENTERPRISES Vs. STATE OF U.P.
|
November 16, 2018 |
|
A.P. SHIV CHARAN Vs. STATE OF U.P. AND ORS.
|
November 30, 2018 |
|
AADARSH GUPTA Vs. STATE OF U.P. & ANOTHER
|
January 3, 2018 |
|
AALOK KUMAR KULSRESHTHA Vs. STATE OF U P AND ANOTHER
|
October 9, 2018 |
|
AAMIR Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
AARIF AND 2 OTHERS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME AND
|
February 27, 2018 |
|
AARTI AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
May 30, 2018 |
|
AASHISH KUMAR MISRA Vs. HALEEM ALIAS KALLU AND ANOTHER
|
August 2, 2018 |
|
AASIF AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 14, 2018 |
|
ABDUL AZIZ Vs. STATE OF U P & OTHERS
|
March 21, 2018 |
|
ABDUL AZIZ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 27, 2018 |
|
ABDUL GAFFAR Vs. STATE
|
November 20, 2018 |
|
ABDUL GAFFAR Vs. STATE
|
December 20, 2018 |
|
ABDUL GAFFAR Vs. STATE OF U.P.
|
November 22, 2018 |
|
ABDUL GAFFAR Vs. STATE OF U P AND ANOTHER
|
November 22, 2018 |
|
ABDUL HAFEEZ KHAN AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
January 31, 2018 |
|
ABDUL HAMID Vs. STATE OF U.P
|
February 23, 2018 |
|
ABDUL HAROON @ HAROON @ PAPPU AND 5 ORS Vs. STATE OF U P AND ANR
|
May 23, 2018 |
|
ABDUL JABBAR Vs. ABDUL QUDDUS
|
February 19, 2018 |
|
ABDUL JAHID KHAN Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH EASTERN RAILWAY
|
July 11, 2018 |
|
ABDUL KAREEM KHAN Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
ABDUL KHAIR & 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE,CT NO 9, LUCKNOW & OTHERS
|
February 2, 2018 |
|
ABDUL KHALIQ Vs. HATIM
|
May 3, 2018 |
|
ABDUL MOID KHAN Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO & ORS
|
January 11, 2018 |
|
ABDUL QAVI Vs. STATE OF U P THROUGH PRIN SECY MEDICAL & HEALTH LKO & ORS
|
January 30, 2018 |
|
ABDUL RAHMAN @ LUSI Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
ABDUL RASHEED Vs. TARA CHAND
|
February 21, 2018 |
|
ABDUL SALAM FARUKI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
ABDUL SAMAD SIDDIQUI Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
May 31, 2018 |
|
ABDUL SHAHID MAHAVIDHYALAYA, ETAH Vs. STATE OF U P AND 4 OTHERS
|
January 25, 2018 |
|
ABDULLAH Vs. STATE OF U.P.
|
March 23, 2018 |
|
ABDUS SALAM Vs. STATE OF U P AND 3 OTHERS
|
March 15, 2018 |
|
ABHAY KUMAR MAURYA & ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
November 26, 2018 |
|
ABHAY PAL Vs. STATE OF U.P.
|
May 28, 2018 |
|
ABHAY PATEL Vs. STATE OF U P & OTHERS
|
August 27, 2018 |
|
ABHIJIT SINGH KUSHWAHA AND ANOTHER Vs. UNION OF INDIA AND 4 OTHERS
|
February 27, 2018 |
|
ABHINAV KUMAR AND 5 OTHERS; SHIVAM KANT; ABHINAV ARORA; KASHISH THAKRAN Vs. UNION OF INDIA AND 4 OTHERS
|
February 16, 2018 |
|
ABHISHEK Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
ABHISHEK KASHYAP @ ABHISHEK SHARMA Vs. STATE OF U P
|
July 17, 2018 |
|
ABHISHEK KUMAR MISHRA AND ANR Vs. STATE OF U P THRU PRIN SECY KARMIK ANUBHAG AND ANR
|
August 6, 2018 |
|
ABHISHEK MISHRA Vs. PRINCIPAL SECRETARY REVENUE GOVT. OF U.P AND OTHERS
|
September 24, 2018 |
|
ABHISHEK RASTOGI Vs. ADDL. COMMISSIONER (JUDICIAL) FAIZABAD REGION FAIZABAD AND ORS.
|
December 17, 2018 |
|
ABHISHEK SHARMA Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT GOVT OF UP & ANR
|
March 6, 2018 |
|
ABID Vs. STATE
|
May 24, 2018 |
|
ABID AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 15, 2018 |
|
ABID KHAN Vs. STATE OF U P AND 2 OTHERS
|
January 23, 2018 |
|
ABRAR Vs. STATE OF U P
|
July 11, 2018 |
|
ABRAR HUSAIN Vs. STATE OF U.P.
|
February 27, 2018 |
|
ABU NASAR Vs. STATE OF U P AND 2 OTHERS
|
May 3, 2018 |
|
ABU YADAV Vs. D D C , AZAMGARH AND OTHERS
|
May 8, 2018 |
|
ACHCHHE LAL Vs. STATE
|
February 27, 2018 |
|
ACHCHHEY LAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 13, 2018 |
|
ADARSH CHOPRA Vs. NARESH MOHAN VERMA & ORS
|
February 28, 2018 |
|
ADARSH KISAN INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
November 15, 2018 |
|
ADARSH NAGAR PRAGATISHIL SAHKARI AWAS SAMITI LTD Vs. STATE OF U P & 2 OTHERS
|
March 5, 2018 |
|
ADEEP MATHUR Vs. STATE OF U P THRU PRIN SECY HOME GOVT OF U P & ANR
|
February 28, 2018 |
|
ADGER GERALD Vs. KAMATA AND 3 OTHERS
|
July 30, 2018 |
|
ADIL ASAD Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
ADITYA PRATAP SINGH Vs. STATE OF U.P. AND 2 OTHERS
|
February 27, 2018 |
|
ADIVASI VANVASI MAHA SABHA Vs. UNION OF INDIA AND 16 OTHERS
|
October 11, 2018 |
|
ADNAN HUSAIN Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
January 19, 2018 |
|
AFASA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
AFROZ AHMAD AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE
|
May 3, 2018 |
|
AFSAR Vs. STATE
|
August 24, 2018 |
|
AFSAR ALI MIYAN Vs. STATE OF U P AND 3 OTHERS
|
February 15, 2018 |
|
AFSAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
AFSAR JAHAN AND ANOTHER Vs. STATE OF U P & ANOTHER
|
August 9, 2018 |
|
AFSARI BEGUM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
AFZAL AHMAD Vs. U P POLLUTION CONTROL BOARD LUCKNOW AND ORS
|
February 23, 2018 |
|
AGARWAL & CO Vs. UNION OF INDIA & ANOTHER
|
February 1, 2018 |
|
AGARWAL ADVERTISING AGENCY Vs. STATE OF U.P.
|
May 17, 2018 |
|
AGRA STEELS Vs. UNION OF INDIA
|
April 2, 2018 |
|
AHMAD Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
AHSAN AND ANOTHER Vs. STATE OF U. P.
|
November 1, 2018 |
|
AIMS INTERNATIONAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
February 1, 2018 |
|
AIR TRANSPORT CORPORATION (ASSAM) PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
January 5, 2018 |
|
AJAB SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
November 16, 2018 |
|
AJAI KUMAR AGRAWAL Vs. STATE OF U P THRU ADDL CHIEF SECY MEDICAL & HEALTH SERVI
|
January 19, 2018 |
|
AJAI KUMAR CHAUHAN Vs. STATE OF U P
|
May 3, 2018 |
|
AJAI KUMAR GARG Vs. SHRI ASHOK KUMAR PACHAURI
|
July 2, 2018 |
|
AJAI KUMAR SRIVASTAVA Vs. DY GENERAL MANAGER VARANASI & OTHERS
|
April 24, 2018 |
|
AJAI KUMAR SRIVASTAVA AND 3 OTHERS Vs. RAM JAISWAL
|
April 24, 2018 |
|
AJAI RAJ PANDEY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 25, 2018 |
|
AJAI SINGH @ SANT SINGH Vs. STATE OF U.P.
|
February 20, 2018 |
|
AJAY @ BEETU Vs. STATE OF U P
|
July 6, 2018 |
|
AJAY GOYAL @ SONU Vs. STATE OF U P AND 2 ORS
|
March 12, 2018 |
|
AJAY GUPTA & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
January 11, 2018 |
|
AJAY KUMAR @ ANUJ KUMAR AND 24 ORS Vs. STATE OF U P AND 6 ORS
|
February 6, 2018 |
|
AJAY KUMAR JAISWAL AND 2 OTHERS Vs. SANJAY KUMAR JAISWAL AND 3 OTHERS
|
July 25, 2018 |
|
AJAY KUMAR MAURYA AND OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS
|
January 4, 2018 |
|
AJAY KUMAR MISHRA Vs. INSPECTOR GENERAL OF POLICE (ESTABLISHMENT) & OTHERS
|
July 31, 2018 |
|
AJAY KUMAR MISHRA Vs. STATE OF U P AND 2 OTHERS
|
November 15, 2018 |
|
AJAY KUMAR MISHRA Vs. STATE OF U P
|
March 12, 2018 |
|
AJAY KUMAR MISHRA Vs. STATE OF U P
|
July 27, 2018 |
|
AJAY KUMAR SHUKLA Vs. STATE OF U P AND 2 OTHERS
|
August 8, 2018 |
|
AJAY KUMAR SINGH AND 2 ORS Vs. SAMEER KUMAR AGARWAL AND 2 ORS
|
November 27, 2018 |
|
AJAY KUMAR SRIVASTAVA Vs. STATE THRU DIRECTOR CBI/ AC-1 NEW DELHI AND ORS
|
April 27, 2018 |
|
AJAY KUMAR YADAV Vs. STATE OF U P
|
July 19, 2018 |
|
AJAY MEHRA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 23, 2018 |
|
AJAY NIGAM AND ANOTHER Vs. KM ASHA NIGAM
|
September 11, 2018 |
|
AJAY PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
April 12, 2018 |
|
AJAY PAL RASTOGI Vs. SMT. POONAM RASTOGI
|
May 18, 2018 |
|
AJAY PRATAP SINGH AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 25, 2018 |
|
AJAY PUNDIR AND 2 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
|
July 6, 2018 |
|
AJAY UPADHAYAY Vs. STATE OF U P
|
July 16, 2018 |
|
AJAYVEER SINGH AND ORS. Vs. STATE OF U.P.
|
October 12, 2018 |
|
AJEET Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
AJEET SINGH CHAUHAN; BRIGHT INFRACON PVT LTD AND ANOTHER Vs. STATE OF U P & 3 OTHERS
|
February 16, 2018 |
|
AJEET YADAV AND 2 ORS Vs. STATE OF U P AND 2 ORS
|
March 15, 2018 |
|
AJIT KUMAR SHUKLA Vs. VC SAMPOORNANAND SANSKRIT VISHVA VIDYALAYA & 5 ORS.
|
July 19, 2018 |
|
AJIT SINGH AND 54 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
|
August 20, 2018 |
|
AJJU RAM Vs. STATE OF U P
|
January 17, 2018 |
|
AKANKSHA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2018 |
|
AKASH Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
AKASH AGRAWAL Vs. STATE OF UP AND ANOTHER
|
August 24, 2018 |
|
AKASH DEVI Vs. SUB DIVISIONAL OFFICER/SUB DIVISIONAL MAGISGTRATE LICENSING AUTHORITY AND 3 OTHERS
|
February 15, 2018 |
|
AKASH TRADERS THRU ITS PROP. SHRI RAKESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
|
January 8, 2018 |
|
AKBAR HUSSAIN AND 5 ORS Vs. STATE OF U P AND 3 ORS
|
March 15, 2018 |
|
AKHILESH Vs. STATE OF U P
|
March 29, 2018 |
|
AKHILESH AHIRWAR Vs. STATE OF U P
|
January 12, 2018 |
|
AKHILESH KUMAR @ GUDDU AND ANOTHER Vs. STATE OF U P AND 03 OTHERS
|
April 4, 2018 |
|
AKHILESH KUMAR SACHAN & ORS Vs. UDAI RAJ SINGH & ANOTHER
|
December 10, 2018 |
|
AKHILESH KUMAR SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF
|
March 6, 2018 |
|
AKHILESH KUMAR TRIVEDI @ SALLHAR Vs. STATE OF U P
|
March 12, 2018 |
|
AKHILESH KUMARI Vs. STATE OF U P AND 5 OTHERS
|
February 15, 2018 |
|
AKHILESH SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
AKIB HASMI Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY CO-OPERAT
|
March 30, 2018 |
|
AKRABAD FILLING STATION & ANOTHER Vs. BHARAT PETROLEUM CORPORATION LTD & 2 OTHERS
|
April 26, 2018 |
|
AKRAM Vs. MOHAMAD ARIF
|
January 8, 2018 |
|
AKRAM Vs. STATE OF UP
|
February 9, 2018 |
|
AKRITI AND ANOTHER Vs. STATE OF U P AND 03 OTHERS
|
February 27, 2018 |
|
AKSHAY GUPTA Vs. SWATI GUPTA
|
November 16, 2018 |
|
AKSHAYA BRICKS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
November 17, 2018 |
|
AKSHAYVAR YADAV Vs. STATE OF U.P.
|
August 24, 2018 |
|
AL-RAHMAN CHARITABLE TRUST THRU TRUSTEE SHAREEF Vs. U O I THRU SECY HOME NEW DELHI & ORS
|
December 20, 2018 |
|
ALGOO SINGH & OTHERS Vs. BOARD OF REVENUE U P AT ALLD & OTHERS
|
May 9, 2018 |
|
ALI BUX Vs. STATE
|
October 26, 2018 |
|
ALI HASAN Vs. STATE OF U P AND 3 OTHERS
|
May 1, 2018 |
|
ALI HUSAIN ANSARI Vs. STATE OF U P & OTHERS
|
January 4, 2018 |
|
ALI JAAN Vs. ADDITIONAL COLLECTOR (JUDICIAL)
|
November 19, 2018 |
|
ALI KAISAR Vs. STATE OF U P
|
February 16, 2018 |
|
ALI MOHAMMAD Vs. STATE
|
November 22, 2018 |
|
ALIMULLAH & 4 OTHERS Vs. STATE OF U P
|
August 27, 2018 |
|
ALKA R MAHAJAN Vs. STATE OF U P AND OTHERS
|
February 22, 2018 |
|
ALKA SHUKLA Vs. LEARNED ADDITIONAL CIVIL METROPOLITAN MAGISTRATE
|
October 11, 2018 |
|
ALKUNNA @ SAKIRA AND 2 OTHERS Vs. STATE OF U P THROUGH SECRETARY DEPT OF HOME AND 2
|
February 27, 2018 |
|
ALLA RAKKHE KHAN Vs. STATE OF U P AND 4 OTHERS
|
January 25, 2018 |
|
ALLAHABAD BANK Vs. ABHISHEK GUPTA
|
May 8, 2018 |
|
ALLAHABAD BANK AND 2 OTHERS Vs. ARUN KUMAR CHIRANIA AND 3 OTHERS
|
May 17, 2018 |
|
ALLAHABAD FUELS Vs. COMMISSIONER OF TRADE TAX
|
July 27, 2018 |
|
ALLU @ SHARAFAT ALI Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
ALOK KUMAR @ SANDEEP YADAV Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
ALOK KUMAR DWIVEDI Vs. STATE OF U P AND 3 ORS
|
January 5, 2018 |
|
ALOK PANDEY Vs. STATE OF U P AND 3 OTHERS
|
March 6, 2018 |
|
ALOPI Vs. STATE OF U P AND 4 OTHERS
|
March 19, 2018 |
|
ALTAAF [BEFORE MAJOR BAIL] Vs. STATE OF U P
|
December 13, 2018 |
|
ALTAF AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
ALTAF HUSAIN Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
AMAL KISHORE SINGH Vs. STATE OF U.P. THRU SECRETARY & 4 OTHERS
|
October 10, 2018 |
|
AMAN MITTAL Vs. BHARAT PETROLEUM CORPORATION LTD THROU, G M AND ANOTHER
|
September 28, 2018 |
|
AMAN SINGH Vs. STATE OF U.P
|
September 28, 2018 |
|
AMAR Vs. STATE OF U P
|
January 6, 2018 |
|
AMAR BAHADUR SINGH & OTHERS Vs. STATE OF U P
|
August 8, 2018 |
|
AMAR CHANDRA Vs. STATE OF U P TRHU COLLECTOR PRATAPGARH AND ORS
|
December 21, 2018 |
|
AMAR JEET SINGH Vs. SANTOSH AND OTHERS
|
July 3, 2018 |
|
AMAR NATH ARORA Vs. BOARD OF REVENUE U.P. LUCKNOW AND ORS.
|
December 7, 2018 |
|
AMAR NATH SINGH Vs. DIVISION DIRECTOR, SOCIAL FORESTRY, FOREST DIVISION AND 3 OTHERS
|
July 19, 2018 |
|
AMAR PAL MAURYA Vs. STATE OF U P
|
May 17, 2018 |
|
AMAR SINGH Vs. D I O S MAINPURI
|
February 2, 2018 |
|
AMAR SINGH Vs. STATE OF U.P.& ANOTHER
|
November 13, 2018 |
|
AMAR SINGH Vs. STATE OF U P
|
January 23, 2018 |
|
AMARJEET GUPTA Vs. STATE OF U P AND OTHERS
|
September 14, 2018 |
|
AMARJEET SINGH TANEJA Vs. STATE OF U P AND ANR
|
May 21, 2018 |
|
AMARPAL AND ANR Vs. STATE OF U P AND 2 ORS
|
February 28, 2018 |
|
AMARPAL SHARMA Vs. UNION OF INDIA AND 3 OTHERS
|
August 14, 2018 |
|
AMBAR Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
AMBARISH Vs. STATE OF U P
|
May 16, 2018 |
|
AMBIKA PRASAD AND 5 ORS Vs. STATE OF U P AND 2 ORS
|
February 19, 2018 |
|
AMBIKA PRASAD DUBEY Vs. UNITED INDIA INSURANCE CO LTD
|
July 24, 2018 |
|
AMBIKA SINGH UCHCHATTAR MADHYAMIK VIDYALAYA BALLIA, THRU MANAGER Vs. STATE OF U.P. & 5 OTHERS
|
May 31, 2018 |
|
AMBRISH KUMAR SAXENA Vs. STATE OF U P THRU PRIN SECY (KARMIK) U P SECTT LKO
|
April 11, 2018 |
|
AMIR ALAM KHAN Vs. STATE OF U P THROUGH COLLLECTOR LUCKNOW AND OTHERS
|
January 24, 2018 |
|
AMIR JAMAL KHAN AND 6 ORS Vs. STATE OF U P AND 4 ORS
|
January 5, 2018 |
|
AMIT KUMAR Vs. STATE OF U P
|
January 31, 2018 |
|
AMIT KUMAR Vs. STATE OF U P
|
October 12, 2018 |
|
AMIT KUMAR AND 2 OTHERS Vs. STATE OF U P AND 3 ORS
|
May 29, 2018 |
|
AMIT KUMAR AND 9 ORS Vs. STATE OF U P AND 2 ORS
|
March 15, 2018 |
|
AMIT KUMAR CHAUBEY Vs. PRINCIPAL JUDGE, FAMILY COURT, AND ANOTHER
|
October 4, 2018 |
|
AMIT KUMAR DWIVEDI Vs. STATE OF U P AND 5 ORS
|
May 9, 2018 |
|
AMIT KUMAR JADAUN (AMIT) Vs. STATE OF U.P.
|
September 6, 2018 |
|
AMIT KUMAR PATEL AND 2 ORS Vs. MANISHA PATEL AND 2 ORS
|
November 30, 2018 |
|
AMIT KUMAR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
January 19, 2018 |
|
AMIT KUMAR YADAV Vs. STATE OF U P AND ANR
|
May 4, 2018 |
|
AMIT MEHROTRA Vs. ADDITIONAL DISTRICT JUDGE-24
|
September 24, 2018 |
|
AMIT MISHRA Vs. UNION OF INDIA AND OTHERS
|
January 25, 2018 |
|
AMIT NISHAD AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
AMIT PALIWAL Vs. UNION OF INDIA AND 5 OTHERS
|
January 24, 2018 |
|
AMIT PANCHAL Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
AMIT PORWAL Vs. STATE OF U P
|
April 13, 2018 |
|
AMIT SINGH CHAUDHARY AND ANOTHER Vs. UNION OF INDIA AND 3 ORS
|
October 29, 2018 |
|
AMIT TOMAR AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
April 17, 2018 |
|
AMIT TRIPATHI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
AMIT UPADHYAY ALIAS SHIBBU AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
AMITA TRIPATHI (TEWARI) Vs. DIRECTOR OF EDUCATION, ALLAHABAD, AND OTHERS
|
February 28, 2018 |
|
AMITA TRIPATHI (TIWARI) Vs. DIRECTOR OF EDUCATION AND 4 OTHERS
|
May 15, 2018 |
|
AMITA VARUN Vs. STATE OF U P AND 3 OTHERS
|
November 27, 2018 |
|
AMITABH SHARMA Vs. STATE OF U P AND 2 ORS
|
February 7, 2018 |
|
AMITABH THAKUR Vs. UNION OF INDIA THRU SECY MIN OF HOME AFFAIRS & OTH
|
January 3, 2018 |
|
AMITENDRA SHEKHAR MISHRA Vs. STATE OF U P AND 3 OTHERS
|
August 24, 2018 |
|
AMITESH KUMAR SHUKLA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
AMOL KUMAR SHARMA Vs. STATE OF U P AND ANOTHER
|
May 30, 2018 |
|
AMREESH KUMAR Vs. JAYA WAL AND 5 OTHERS
|
January 19, 2018 |
|
AMRISH @ BABU AND ANR Vs. STATE OF U P
|
August 31, 2018 |
|
AMRISH @ BABU AND ANR Vs. STATE OF U.P.
|
July 31, 2018 |
|
AMRISH SINGH AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
|
April 3, 2018 |
|
AMRIT LAL Vs. STATE OF U.P.
|
November 22, 2018 |
|
AMRIT LAL ALIAS MANGROO Vs. STATE OF U P
|
March 14, 2018 |
|
AMZAD ALI Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME GOVT
|
February 27, 2018 |
|
AN UNFORTUNATE INCIDENT IN UNNAO OF RAPE AND MURDER Vs. STATE OF U.P.
|
April 13, 2018 |
|
ANAMIKA VERMA Vs. PRINCIPAL JUDGE (FAMILY COURT) LUCKNOW & ANOTHER
|
November 14, 2018 |
|
ANAND GANERIWAL AND ANOTHER Vs. ANAND GANERIWAL AND ANOTHER
|
July 20, 2018 |
|
ANAND KUMAR MISHRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 30, 2018 |
|
ANAND KUMAR PANDEY Vs. STATE OF U P AND 7 OTHERS
|
January 31, 2018 |
|
ANAND KUMAR SINGH Vs. STATE OF U.P. & OTHERS
|
December 3, 2018 |
|
ANAND PRATAP SINGH Vs. CHANDRABALI SINGH AND 08 OTHERS
|
November 15, 2018 |
|
ANAND PRATAP SINGH Vs. STATE OF U P & ANOTHER
|
February 16, 2018 |
|
ANAND SHANKER PANDEY Vs. STATE OF U P & OTHERS
|
February 21, 2018 |
|
ANAND SHANKER RATHORE Vs. U P COOP INSTITUTIONAL SERVICE BOARD AND ANOTHER
|
March 22, 2018 |
|
ANAND SINGH Vs. STATE OF U.P. AND ORS.
|
October 29, 2018 |
|
ANAND TIWARI Vs. UNION OF INDIA
|
December 5, 2018 |
|
ANANT KUMAR AGARWAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
ANANT RAM Vs. P N B CIRCLE OFFICE, BIBHUTI KHAND THRU CIRCLE HEAD & ANR
|
February 1, 2018 |
|
ANARA DEVI AND ORS Vs. STATE OF U P
|
February 20, 2018 |
|
ANAS AHMAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS
|
February 1, 2018 |
|
ANEEL SINGH Vs. STATE OF U P & ANOTHER
|
April 27, 2018 |
|
ANEES Vs. STATE
|
March 14, 2018 |
|
ANEES @ RAIS Vs. STATE
|
August 24, 2018 |
|
ANEES AHMAD Vs. STATE OF U P AND 06 OTHERS
|
April 3, 2018 |
|
ANEES MIYA Vs. STATE OF U P
|
April 25, 2018 |
|
ANGAD SINGH Vs. STATE OF U P AND 4 OTHERS
|
October 24, 2018 |
|
ANGAN LAL @ ANGANOO Vs. ASSTT DIRECTOR OF CONSOLIDATION AND ORS
|
April 3, 2018 |
|
ANIL Vs. STATE OF U P AND ANR
|
July 11, 2018 |
|
ANIL AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
ANIL ENTERPRISES Vs. STATE OF U.P.
|
November 15, 2018 |
|
ANIL GARG Vs. STATE OF U P AND 2 OTHERS
|
May 4, 2018 |
|
ANIL JAISWAL Vs. RAKESH JAISWAL
|
November 12, 2018 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
February 16, 2018 |
|
ANIL KUMAR Vs. STATE OF U P
|
May 23, 2018 |
|
ANIL KUMAR Vs. STATE OF U P & 5 OTHERS
|
January 18, 2018 |
|
ANIL KUMAR Vs. SATYA NARAIN
|
November 22, 2018 |
|
ANIL KUMAR Vs. STATE OF U P & ORS
|
May 1, 2018 |
|
ANIL KUMAR Vs. STATE OF U P
|
July 31, 2018 |
|
ANIL KUMAR & PRAKASH KALIA Vs. STATE OF U P
|
May 9, 2018 |
|
ANIL KUMAR @ BAJE AND 2 OTHERS Vs. STATE OF U P
|
April 12, 2018 |
|
ANIL KUMAR AGNIHOTRI Vs. COMMISSIONER, CENTAL EXCISE KANPUR
|
January 2, 2018 |
|
ANIL KUMAR AND 10 ORS Vs. STATE OF U P AND 4 ORS
|
May 17, 2018 |
|
ANIL KUMAR AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
March 14, 2018 |
|
ANIL KUMAR CHAUDHARY Vs. STATE OF U P AND OTHERS
|
September 12, 2018 |
|
ANIL KUMAR GUPTA Vs. STATE OF U P
|
May 14, 2018 |
|
ANIL KUMAR GUPTA Vs. STATE OF U.P.
|
December 4, 2018 |
|
ANIL KUMAR GUPTA & ANOTHER Vs. RAVINDRA KUMAR GUPTA & OTHERS
|
February 19, 2018 |
|
ANIL KUMAR GUPTA AND ORS Vs. SUBHASH CHANDRA AGARWAL AND ORS
|
February 12, 2018 |
|
ANIL KUMAR JAISWAL Vs. PRITI GUPTA AND OTHERS
|
April 16, 2018 |
|
ANIL KUMAR KUSHWAHA Vs. STATE OF U P & OTHERS
|
February 21, 2018 |
|
ANIL KUMAR MISHRA AND ANOTHER Vs. SHOBHA MANI MISHRA AND ANOTHER
|
February 16, 2018 |
|
ANIL KUMAR MISHRA AND ORS Vs. UNION OF INDIA THROU,SECY MINISTRY OF RAILWAY N DELHI & ORS
|
July 31, 2018 |
|
ANIL KUMAR PANDEY AND OTHERS Vs. STATE OF U.P. THRU SECRETARY BASIC EDUCATION AND OTHERS
|
August 16, 2018 |
|
ANIL KUMAR PATHAK Vs. STATE OF U P AND ANOTHER
|
January 30, 2018 |
|
ANIL KUMAR SHARMA AND OTHERS Vs. PUNJAB NATIONAL BANK AND 4 OTHERS
|
February 8, 2018 |
|
ANIL KUMAR SHUKLA @ ANIL KISHORE SHUKLA Vs. SPECIAL JUDGE (AYURVED SCAM),C.B.I./A.D.J. LUCKNOW AND ORS.
|
January 11, 2018 |
|
ANIL KUMAR SINGH YADAV Vs. STATE OF U P AND OTHERS
|
December 4, 2018 |
|
ANIL KUMAR SRIVASTAVA Vs. ASSISTANT GENERAL MANAGER, ALLD BANK, KANPUR & OTH
|
April 30, 2018 |
|
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P AND OTHERS
|
August 27, 2018 |
|
ANIL KUMAR SRIVASTAVA Vs. REGIONAL MANAGER & OTHERS
|
August 24, 2018 |
|
ANIL KUMAR VERMA Vs. STATE OF U P
|
April 27, 2018 |
|
ANIL RAI Vs. PARWATI KUSHWAHA
|
October 12, 2018 |
|
ANIL SABBARWAL Vs. STATE OF U P AND ANOTHER
|
April 11, 2018 |
|
ANIL SHARMA Vs. STATE OF U P
|
September 17, 2018 |
|
ANIL SINGH Vs. STATE THROUGH CBI/STF/NEW DELHI
|
March 8, 2018 |
|
ANIRUDDH NARAYAN SHUKLA Vs. STATE OF U.P.
|
October 30, 2018 |
|
ANIRUDDH SINGH SENGAR Vs. STATE OF U P AND 2 OTHERS
|
January 9, 2018 |
|
ANIRUDDH YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
ANITA AND ANR Vs. STATE OF U P AND ANR
|
September 12, 2018 |
|
ANITA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
November 14, 2018 |
|
ANITA BHARDWAJ Vs. STATE OF U P AND 4 OTHERS
|
November 13, 2018 |
|
ANITA CHATURVEDI Vs. UNION OF INDIA AND 5 OTHERS
|
May 16, 2018 |
|
ANITA DEVI Vs. STATE OF U P
|
March 13, 2018 |
|
ANITA DEVI Vs. STATE OF U P
|
April 5, 2018 |
|
ANITA SAXENA AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
ANJALI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
January 25, 2018 |
|
ANJALI PAL Vs. STATE OF U P AND 2 OTHERS
|
August 21, 2018 |
|
ANJALI RANI Vs. STATE OF U P AND 4 OTHERS
|
April 4, 2018 |
|
ANJU Vs. NARENDRA KUMAR & OTHERS
|
April 4, 2018 |
|
ANJU Vs. SATISH KUMAR
|
February 7, 2018 |
|
ANJU AGRAWAL Vs. STATE OF U P THRU SECY PUBLIC WORKS DEPTT & OTHERS
|
February 16, 2018 |
|
ANJU VERMA AND OTHERS Vs. MUNNI DEVI AND OTHERS
|
March 9, 2018 |
|
ANJUL KUMAR SRIVASTAVA Vs. STATE OF U P AND ANR
|
July 3, 2018 |
|
ANJUM & OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. HOME. DEPTT. & OTHERS
|
September 14, 2018 |
|
ANJUMAN UPADHYAY Vs. STATE OF U.P.
|
February 21, 2018 |
|
ANJUMARA KHATOON AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
ANKAUR GAUD AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
ANKIT GUPTA Vs. STATE OF U P AND ANR
|
October 11, 2018 |
|
ANKIT PAL AND 03 OTHERS Vs. STATE OF U P AND 02 OTHERS
|
March 14, 2018 |
|
ANKIT VERMA Vs. STATE OF U P THRU SECY HOME AND ORS
|
January 19, 2018 |
|
ANKITA PRAJAPATI AND ANR Vs. STATE OF U P AND 3 ORS
|
March 12, 2018 |
|
ANKITA SRIVASTAVA Vs. STATE OF U P AND ANR
|
October 4, 2018 |
|
ANKUR Vs. STATE OF U P
|
April 19, 2018 |
|
ANKUR (MINOR) Vs. STATE OF U.P. AND ANOTHER
|
April 24, 2018 |
|
ANKUR TRIPATHI @ GAURAV TRIPATHI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
ANMOL DEEP Vs. STATE OF U.P. AND 3 OTHERS
|
August 30, 2018 |
|
ANMOL VERMA (MINOR) Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/ DISTRICT JUDGE ETAW
|
April 11, 2018 |
|
ANNEY @ ANWAR Vs. STATE OF U P
|
April 26, 2018 |
|
ANNPURNA & ANOTHER Vs. STATE OF U P & ANOTHER
|
March 16, 2018 |
|
ANNU AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
October 27, 2018 |
|
ANOOP Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
ANOOP MEHROTRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
May 15, 2018 |
|
ANOOP SINGH AND 68 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 6, 2018 |
|
ANSAL HOUSING AND CONSTRUCTIONS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
October 25, 2018 |
|
ANSAR AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
January 19, 2018 |
|
ANSARULLAH Vs. STATE OF U.P.
|
July 31, 2018 |
|
ANSHUL GUPTA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 30, 2018 |
|
ANSUIYA TIWARI Vs. STATE OF U.P.
|
November 17, 2018 |
|
ANTOO @ ABHISHEK Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
ANTRIKSH LAND MARKS PVT. LTD. Vs. BOARD OF REVENUE U.P.LKO.
|
October 29, 2018 |
|
ANU SRIVASTAVA Vs. STATE OF U P
|
November 15, 2018 |
|
ANUBHAV SWAROOP YADAV Vs. STATE OF U P THRU SECY HOME AND ORS
|
May 30, 2018 |
|
ANUJ GOEL Vs. STATE OF U P AND 2 OTHERS
|
January 25, 2018 |
|
ANUJ KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
ANUJ PRATAP TYAGI Vs. STATE OF U P
|
July 31, 2018 |
|
ANUPAM Vs. ZONAL MANAGER PUNJAB AND SINDH BANK AND ANOTHER
|
January 18, 2018 |
|
ANUPAM VERMA Vs. UNION OF INDIA AND OTHERS
|
January 19, 2018 |
|
ANUPAMA TRIPATHI 3233(S/S)2012 Vs. STATE OF U P THROU SECY SECONDARY EDU CIVIL SECTT
|
January 19, 2018 |
|
ANURADHA GOSWAMI Vs. STATE OF U P & OTHERS
|
July 17, 2018 |
|
ANURADHA SINGH AND ANOTHER Vs. CHIEF METROPOLITAN MAGISTRATE KANPUR NAGAR AND OTHERS
|
April 13, 2018 |
|
ANURADHA TIWARI AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 25, 2018 |
|
ANURAG CHAUDHARY Vs. STATE OF U P AND 5 OTHERS
|
May 17, 2018 |
|
ANURAG KUMAR GARG Vs. SUSHILA NAGPAL
|
January 25, 2018 |
|
ANURAG PANDEY Vs. UNION OF INDIA
|
October 12, 2018 |
|
ANURODH KUMAR PANDEY Vs. STATE OF U P AND ANOTHER
|
May 28, 2018 |
|
ANURUDDHA KUMAR TRIPATHI Vs. STATE OF U P AND 5 OTHERS
|
May 30, 2018 |
|
ANWAR AHMAD KHAN Vs. STATE OF U P AND ANOTHER
|
February 13, 2018 |
|
ANWAR ALI Vs. STATE OF U.P.
|
October 5, 2018 |
|
ANWAR ALI & 2 OTHERS Vs. STATE OF U P & 3 OTHERS
|
February 12, 2018 |
|
ANWESHA Vs. STATE OF U P AND ANOTHER
|
December 13, 2018 |
|
APAR MUKHYA ADHIKARI Vs. INCOME TAX OFFICER (TDS), ALLAHABAD
|
August 9, 2018 |
|
AQEEL AHMAD Vs. THIRD ADDITIONAL DISTRICT JUDGE, UNNAO AND OTHERS
|
November 22, 2018 |
|
ARCHANA GOEL Vs. STATE OF U P AND 2 OTHERS
|
January 4, 2018 |
|
ARCHANA MISHRA AND OTHERS Vs. STATE OF U P AND OTHERS
|
October 10, 2018 |
|
ARCHANA SHUKLA AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
November 16, 2018 |
|
ARCHANA SHUKLA AND ANOTHER Vs. JOSS REAL ESTATE AND ANOTHER
|
February 8, 2018 |
|
ARCHANA SINGH AND OTHERS Vs. STATE OF U P THRU SECY HOME GOVT OF U P AND OTHERS
|
November 26, 2018 |
|
ARINJOY BAKSHI Vs. STATE OF U P AND ORS
|
February 8, 2018 |
|
ARJET GAUTAM Vs. STATE OF U P THRU SECY HOME AND ORS
|
May 23, 2018 |
|
ARJUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 23, 2018 |
|
ARJUN Vs. STATE OF U P
|
March 29, 2018 |
|
ARJUN SINGH Vs. STATE OF U P
|
May 28, 2018 |
|
ARJUN SINGH @ AJAI KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
October 31, 2018 |
|
ARMOR SHIV KUMAR SINGH Vs. UNION OF INDIA AND 2 OTHERS
|
April 2, 2018 |
|
ARSHAD Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
ARSHAD ALI Vs. DISTRICT JUDGE GHAZIPUR
|
November 2, 2018 |
|
ARSHAD AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
ARTI AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
July 30, 2018 |
|
ARTI GUJAR Vs. STATE OF U P THRU PRIN SECY HOME AND ANR
|
May 23, 2018 |
|
ARUN @ BHAMPOLA Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
ARUN BAJPAYEE Vs. STATE OF U.P.
|
July 20, 2018 |
|
ARUN KUMAR GUPTA Vs. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION)COURT NO 21 LKO &ORS
|
January 31, 2018 |
|
ARUN KUMAR JAIN AND ANOTHER Vs. PUNJAB NATIONAL BANK THRU MANAGER AND 3 OTHERS
|
January 23, 2018 |
|
ARUN KUMAR SHUKLA Vs. STATE OF U P & OTHERS
|
January 16, 2018 |
|
ARUN KUMAR SINGH Vs. STATE OF U. P.
|
December 3, 2018 |
|
ARUN KUMAR SINHA Vs. DIRETOR SOCIAL WELFARE U P LUCKNOW
|
March 19, 2018 |
|
ARUN KUMAR TRIPATHI Vs. SACHIV KRISHI UTPADAN MANDI SAMITI DISPLAY STATUS
|
January 8, 2018 |
|
ARUN KUMAR VERMA Vs. SANYUKT AAYUKT (KHAADYA) ALLAHABAD AND 6 OTHERS
|
May 3, 2018 |
|
ARUN KUMAR VERMA (BLIND) Vs. JOINT COMMISSIONER (FOOD) ALLAHABAD DIVISION AND OTHERS
|
May 3, 2018 |
|
ARUN KUMAR YADAV Vs. GOVERNMENT OF INDIA AND 3 ORS
|
March 16, 2018 |
|
ARUN KUMAR GUPTA Vs. KALAWATI
|
November 28, 2018 |
|
ARVIND Vs. STATE OF U.P.
|
March 22, 2018 |
|
ARVIND & OTHERS Vs. STATE OF U.P.
|
December 19, 2018 |
|
ARVIND AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
ARVIND DUBEY Vs. STATE OF U P & ORS
|
January 24, 2018 |
|
ARVIND KUMAR Vs. AKASH KULHADI, SENIOR SUPERINTENDENT OF POLICE ALLAHABAD AND ANOTHER
|
February 13, 2018 |
|
ARVIND KUMAR Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ DEPTT &
|
February 12, 2018 |
|
ARVIND KUMAR CHATURVEDI Vs. STATE OF U P THRU PRIN SECY MEDICAL & FAMILY WELFA
|
January 18, 2018 |
|
ARVIND KUMAR MAHESHWARI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 22, 2018 |
|
ARVIND KUMAR SHUKLA AND 18 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
|
September 5, 2018 |
|
ARVIND KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
February 16, 2018 |
|
ARVIND KUMAR SINHA Vs. STATE OF U P AND OTHERS
|
August 9, 2018 |
|
ARVIND KUMAR TRIVEDI Vs. JOINT DIRECTOR OF EDUCATION VITH REGION LUCKNOW & ANOTHER
|
February 1, 2018 |
|
ARVIND KUMAR YADAV Vs. STATE OF U.P. AND 6 OTHERS
|
July 27, 2018 |
|
ARVIND MAURYA AND 7 ORS Vs. STATE OF U P AND 2 ORS
|
March 15, 2018 |
|
ARVIND MISHRA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS
|
May 23, 2018 |
|
ARVIND PATHAK Vs. PRESCRIBED AUTHORITY/ UP ZILA ADHIKARI LAMBHUA & ORS
|
March 9, 2018 |
|
ARVIND SINGH Vs. STATE OF U P AND OTHERS
|
October 4, 2018 |
|
ARVIND SINGH & OTHERS Vs. STATE OF U P
|
May 28, 2018 |
|
ARVIND SINGH @ BACHCHA SINGH AND 14 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
ARYAN GAUTAM Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
ASFAQUE ALI Vs. STATE OF U P AND OTHERS
|
December 10, 2018 |
|
ASGAR Vs. KIDWAI NAGAR SAHKARI AWAS SAMITI LTD.
|
December 14, 2018 |
|
ASHA AND ANR Vs. UNION OF INDIA TRHU SECRETARY AND 2 ORS
|
January 17, 2018 |
|
ASHA DEVI Vs. STATE OF U P AND OTHERS
|
March 27, 2018 |
|
ASHA DEVI AND 2 ORS Vs. STATE OF U P AND 2 ORS
|
March 14, 2018 |
|
ASHA DEVI AND ANOTHER Vs. STATE OF U P THRU PRINCIPAL SECRETARY AND OTHERS
|
April 5, 2018 |
|
ASHA KAPOOR Vs. STATE OF U P & OTHERS
|
January 9, 2018 |
|
ASHA RAI@ASHA DEVI Vs. PURVANCHAL VIDYUT VITRAN B L W THROUGH ITS MANAGIN
|
April 20, 2018 |
|
ASHA RAM Vs. STATE OF U P
|
December 10, 2018 |
|
ASHA RAM AND ANOTHER Vs. STATE OF U P
|
February 12, 2018 |
|
ASHA RAWAT THROUGH HER HUSBAND SANJEET KUMAR Vs. STATE OF U P THROUGH PRIN SECY HOME U P LUCKNOW AN
|
March 28, 2018 |
|
ASHARFI LAL Vs. RAJASWA PARISHAD & OTHERS
|
May 4, 2018 |
|
ASHARFI LAL Vs. COMMISSIONER, FAIZABAD DIVISION
|
October 4, 2018 |
|
ASHEERSH RAM NIGAM AND OTHERS Vs. L D A LUCKNOW THROUGH ITS V C AND OTHERS
|
March 8, 2018 |
|
ASHEESH PATHAK Vs. STATE OF U P
|
August 14, 2018 |
|
ASHFAQ @ NEHAL Vs. UNION OF INDIA & 3 OTHERS
|
April 13, 2018 |
|
ASHFAQ AHMAD @ MOHD. ASHFAQ Vs. U.P. SUNNI CENTRAL BOARD OF WAQF
|
November 19, 2018 |
|
ASHFAQ KHAN Vs. STATE OF UP THRU DISTRICT MAGISTRATE LKO & ORS
|
February 2, 2018 |
|
ASHIF KHAN Vs. STATE OF U P AND ANOTHER
|
September 25, 2018 |
|
ASHIKA PRASAD SHUKLA Vs. DIOS ALLAHABAD
|
October 31, 2018 |
|
ASHIQ ALI Vs. STATE OF U.P.
|
February 19, 2018 |
|
ASHISH AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
ASHISH CHANDRA TIWARI Vs. STATE OF U P
|
April 27, 2018 |
|
ASHISH DHAWAN Vs. SMT. SIDDHESHWARI DEVI GUPTA
|
July 4, 2018 |
|
ASHISH ENTERPRISES Vs. STATE OF U.P.
|
September 7, 2018 |
|
ASHISH GUPTA Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2018 |
|
ASHISH KUMAR Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN DEVELO
|
June 8, 2018 |
|
ASHISH KUMAR MISHRA ALIAS GILLU & 4 OTHERS Vs. STATE OF U P & 2 OTHERS
|
March 15, 2018 |
|
ASHISH KUMAR SINGH @ SONU AND 2 ANOTHERS Vs. STATE OF U P AND ANOTHER
|
February 16, 2018 |
|
ASHISH KUMAR SINGH ALIAS MUNNA SINGH Vs. STATE OF U.P.
|
April 17, 2018 |
|
ASHISH SHUKLA Vs. STATE OF U P AND 3 OTHERS
|
March 16, 2018 |
|
ASHISH SINGH SENGAR @ VIKRAM Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
ASHLAM Vs. STATE OF U P AND 3 OTHERS
|
January 25, 2018 |
|
ASHOK AND ANR Vs. STATE OF U P AND ANR
|
February 5, 2018 |
|
ASHOK BABU PANDEY Vs. STATE OF U P
|
March 6, 2018 |
|
ASHOK KR AND ORS Vs. STATE
|
May 28, 2018 |
|
ASHOK KUMAR Vs. STATE OF U P
|
March 20, 2018 |
|
ASHOK KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
ASHOK KUMAR Vs. STATE OF U P AND OTHERS
|
May 4, 2018 |
|
ASHOK KUMAR Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
ASHOK KUMAR Vs. STATE THROUGH CBI/SCB/NEW DELHI
|
April 5, 2018 |
|
ASHOK KUMAR Vs. NATIONAL INSRANCE COMP LTD., AMBALA AND ORS.
|
August 8, 2018 |
|
ASHOK KUMAR Vs. VIRENDRA PRATAP YADAV AND 6 OTHERS
|
July 6, 2018 |
|
ASHOK KUMAR AGARWAL Vs. MOOL CHAND GARG
|
February 1, 2018 |
|
ASHOK KUMAR AGRAWAL Vs. BRIJ MOHAN TAPADIA
|
August 27, 2018 |
|
ASHOK KUMAR AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
ASHOK KUMAR AND 3 OTHERS Vs. SALEEM AND 3 OTHERS
|
July 9, 2018 |
|
ASHOK KUMAR AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
ASHOK KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
ASHOK KUMAR AND ANR Vs. STATE OF U P AND 4 ORS
|
May 23, 2018 |
|
ASHOK KUMAR AND OTHERS Vs. MAHADEV PRASAD (SINCE DEAD) AND OTHERS
|
May 24, 2018 |
|
ASHOK KUMAR DHAWAN (NOW DEAD THROUGH L RS ) & 3 OT Vs. MANJU MEHROTRA AND ANOTHER
|
May 29, 2018 |
|
ASHOK KUMAR GUPTA & OTHERS Vs. STATE OF U P THRU SECRETARY (FIN & REV ) & OTHERS
|
February 13, 2018 |
|
ASHOK KUMAR JAISWAL Vs. U P STATE SUGAR CORP LTD & OTHERS
|
November 1, 2018 |
|
ASHOK KUMAR KASHYAP & OTHERS Vs. STATE OF U P & ANOTHER
|
November 2, 2018 |
|
ASHOK KUMAR MALHOTRA AND ANOTHER Vs. STATE OF U P AND OTHERS
|
May 22, 2018 |
|
ASHOK KUMAR RASTOGI & OTHERS Vs. STATE OF U P THRU PRIN SECY URBAN DEVELOPMENT & OTHERS
|
February 8, 2018 |
|
ASHOK KUMAR SHARMA Vs. STATE OF U P AND 3 OTHERS
|
August 2, 2018 |
|
ASHOK KUMAR VERMA Vs. STATE OF U P AND 2 OTHERS
|
January 25, 2018 |
|
ASHOK MISHRA AND 2 OTHERS Vs. RAM NIWAS AND 14 OTHERS
|
February 15, 2018 |
|
ASHOK PANDEY; PUSHPADEVI AND ANR Vs. STATE OF U P & ANOTHER
|
January 30, 2018 |
|
ASHOK SINGH Vs. D I O S , GHAZIPUR & OTHERS
|
March 29, 2018 |
|
ASHOK YADAV Vs. STATE OF U P AND 4 OTHERS
|
January 4, 2018 |
|
ASHRAF & OTHERS Vs. STATE OF U P
|
April 24, 2018 |
|
ASHRAF ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 24, 2018 |
|
ASHRAF AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
ASHRAF KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND 5 ORS
|
January 12, 2018 |
|
ASHU AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
ASHU GUPTA ALIAS KAKU Vs. SMT. UPASNA
|
August 8, 2018 |
|
ASHUTOSH DWIVEDI Vs. STATE OF U.P. AND 2 OTHERS
|
September 13, 2018 |
|
ASHUTOSH NIGAM ADVOCATE Vs. S A H RIZVI ADDITIONAL DISTRICT JUDGE IST CIVIL CO
|
February 26, 2018 |
|
ASHWANI KHATRI Vs. SMT. NEELAM KHATRI
|
May 4, 2018 |
|
ASHWANI KUMAR @ ASMANI Vs. STATE OF U P
|
April 5, 2018 |
|
ASHWANI KUMAR JOSI Vs. STATE OF U.P./C.B.I.
|
August 20, 2018 |
|
ASHWANI KUMAR SRIVASTAVA AND ANOTHER Vs. COLLECTOR AND OTHERS
|
March 15, 2018 |
|
ASHWANI PATHAK Vs. ADDITIONAL DISTRICT MAGISTRATE (FINANCE AND REVENUE) AND 3 OTHERS
|
August 23, 2018 |
|
ASIF Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
ASIF AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
ASIF SAMDANI Vs. IRFAN ALI
|
May 28, 2018 |
|
ASIFA SIDDIQUI Vs. STATE OF U.P. AND 3 OTHERS
|
October 25, 2018 |
|
ASSET RECONSTRUCTION COMPANY(INDIA) LTD Vs. STATE OF U P AND 4 ORS
|
May 28, 2018 |
|
ATAR SINGH AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
August 7, 2018 |
|
ATHAR Vs. STATE OF U P
|
May 25, 2018 |
|
ATHAR Vs. COLLECTOR, BARABANKI, & OTHERS
|
March 21, 2018 |
|
ATHAR Vs. DISTRICT MAGISTRATE, BIJNORE AND 3 OTHERS
|
January 30, 2018 |
|
ATIF ADNAN [IN NOTICE ATIF] Vs. D M FAIZABAD AND ORS
|
May 3, 2018 |
|
ATIKUR RAHMN Vs. SHASHI KUMAR DUBEY
|
August 28, 2018 |
|
ATMA PRAKASH SINGH Vs. STATE OF U P AND 2 OTHERS
|
December 14, 2018 |
|
ATUL Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
ATUL GARG Vs. NAGAR NIGAM GHAZIABAD
|
October 23, 2018 |
|
ATUL GASES (A UNIT OF ATUL GENERATOR & PIPE CO Vs. COMMISSIONER OF COMMERCIAL TAXES, U P LUCKNOW AND ANOTHER
|
January 9, 2018 |
|
ATUL KUMAR & 9 OTHERS Vs. STATE OF U P & 2 OTHERS
|
January 11, 2018 |
|
ATUL KUMAR AND ANOTHER Vs. DISTRICT JUDGE, MEERUT AND 6 OTHERS
|
July 27, 2018 |
|
ATUL KUMAR JAIN Vs. THE COMMISSIONER OF INCOME TAX AND ANOTHER
|
February 23, 2018 |
|
ATUL RASTOGI AMD 2 OTHERS Vs. MOHAMMAD SALIM AND 5 OTHERS
|
April 18, 2018 |
|
ATUL SHARMA Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
ATUL SINGH Vs. STATE OF U P
|
February 26, 2018 |
|
ATUL VIKRAM SINGH Vs. UNION OF INDIA
|
May 25, 2018 |
|
ATUL YADAV AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
AURANGZEB Vs. STATE OF U P
|
March 8, 2018 |
|
AUTO CARE AND SALES AGRA Vs. UNION OF INDIA AND 4 OTHERS
|
February 6, 2018 |
|
AVADH RAM SINGH DHANGAR Vs. STATE OF U P TRU DISTRICT MAGISTRATE KHERI
|
December 3, 2018 |
|
AVADHESH KUMAR Vs. STATE OF U P
|
July 31, 2018 |
|
AVADHUTANAND GIRI Vs. STATE OF U.P. AND ANR
|
August 14, 2018 |
|
AVANEENDRA BAHADUR SINGH Vs. STATE OF U P & OTHERS
|
March 9, 2018 |
|
AVANI PARIDHI ENERGY & COMMUNICATIONS (P) LTD. Vs. STATE OF U.P. THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS
|
May 21, 2018 |
|
AVANISH @ TAINA Vs. STATE OF U P AND 02 OTHERS
|
April 2, 2018 |
|
AVANISH KUMAR Vs. STATE OF U P AND OTHERS
|
December 4, 2018 |
|
AVANISH KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 2, 2018 |
|
AVANTIKA AGRO SERVICES PRIVATE LTD. Vs. JUDGE SMALL CAUSE COURT
|
September 24, 2018 |
|
AVDHESH Vs. STATE OF U P
|
December 10, 2018 |
|
AVINASH CHANDRA TRIPATHI Vs. STATE OF U P AND ANR
|
May 31, 2018 |
|
AVINASH SHARMA Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
AVNISH KUMAR SHUKLA Vs. STATE OF U P AND 3 OTHERS
|
February 28, 2018 |
|
AVTAR SINGH @ TARU Vs. STATE OF U.P.
|
December 5, 2018 |
|
AWADH BIHARI SINGH Vs. STATE OF U P
|
February 5, 2018 |
|
AWADH RAJ CHAUDHARY & ANOTHER Vs. STATE OF U P THROUGH SECY IRRIGATION DEPTT LKO & O
|
February 16, 2018 |
|
AWADH RAM Vs. STATE OF U.P.
|
January 18, 2018 |
|
AWADHESH @ PAPPU PATEL Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
AWADHESH AWASTHI Vs. STATE OF U.P.
|
February 19, 2018 |
|
AWADHESH KUMAR MISHRA AND 2 OTHERS Vs. STATE OF U.P.
|
September 12, 2018 |
|
AWADHESH KUMAR SHARMA Vs. STATE OF U P FIROZABAD AND 4 OTHERS
|
March 19, 2018 |
|
AWDHESH KUMAR MAURYA AND 16 OTHERS Vs. STATE OF U.P. AND 2 ORS.
|
February 13, 2018 |
|
AYODHYA PRASAD Vs. STATE OF U P THROUGH COLLECTOR GONDA AND ORS
|
March 14, 2018 |
|
AYSHA KHATOON AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 31, 2018 |
|
AYSHA KHATOON AND 2 OTHERS Vs. STATE OF U P 3 OTHERS
|
January 24, 2018 |
|
AYUB HASAN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
January 31, 2018 |
|
AYUSH AWASTHI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
AZAD SHARMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
AZEEM Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
B D SINGHAL AND ANOTHER Vs. STATE OF U P AND OTHERS
|
January 25, 2018 |
|
B K MAURYA Vs. STATE OF U P AND 2 ORS
|
December 10, 2018 |
|
B.K. TIWARI Vs. STATE OF U.P.
|
December 13, 2018 |
|
B.R. AGRICULTURE INDUSTRIES Vs. STATE OF U.P.
|
July 6, 2018 |
|
B.R. INDUSTRIES Vs. UNION OF INDIA
|
July 13, 2018 |
|
BABA FAKKADNATH @ MULLA @ DHARAMPAL Vs. STATE OF U P
|
August 24, 2018 |
|
BABA MOHAN DAS UCHCHATAR MAD-HYAMIK VIDYALAYA SAMI Vs. STATE OF U P AND OTHERS
|
July 30, 2018 |
|
BABAR HUSSAIN Vs. STATE OF U P AND 2 OTHERS
|
July 16, 2018 |
|
BABITA THAKUR Vs. STATE OF U P
|
January 30, 2018 |
|
BABLOO Vs. STATE OF U P AND ANOTHER
|
April 3, 2018 |
|
BABLOO @ DEEPAK Vs. STATE OF U P
|
April 26, 2018 |
|
BABLOO GHOSI Vs. STATE OF U.P.
|
October 11, 2018 |
|
BABLOO YADAV AND OTHERS Vs. STATE OF U.P.
|
February 27, 2018 |
|
BABLU Vs. STATE OF U P
|
February 2, 2018 |
|
BABLU SHAH Vs. STATE OF U.P. & OTHERS
|
January 24, 2018 |
|
BABOO LAL & ORS Vs. STATE OF U P THRU PRIN SECY REVENUE,LUCKNOW & ORS
|
November 28, 2018 |
|
BABU Vs. ABDUL SHAKOOR
|
February 12, 2018 |
|
BABU LAL Vs. STATE OF U P
|
July 25, 2018 |
|
BABU LAL TEWARI Vs. STATE OF U P AND OTHERS
|
November 16, 2018 |
|
BABU RAM Vs. STATE OF U P
|
May 31, 2018 |
|
BABU RAM Vs. MAHESH MISRA AND ORS
|
January 9, 2018 |
|
BABU RAM & ANOTHER Vs. STATE OF U P
|
September 7, 2018 |
|
BABU RAM SHARMA Vs. STATE OF U.P. AND OTHERS
|
May 23, 2018 |
|
BABU RAM SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 4, 2018 |
|
BABULAL TIWARI Vs. STATE OF U.P.
|
December 4, 2018 |
|
BABY URUSHA Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
BABY@DEVI Vs. STATE OF U P
|
February 20, 2018 |
|
BACHAN SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
BACHAU ALIAS SIDHNATH & OTHERS Vs. STATE OF U.P.
|
November 20, 2018 |
|
BACHCHAN LAL Vs. BANSHRAJ AND 8 OTHERS
|
May 21, 2018 |
|
BACHCHE LAL CHAURASIYA Vs. ANIL KUMAR BARANWAL
|
February 15, 2018 |
|
BACHCHEY LAL YADAV & ANOTHER Vs. REGISTRAR GENERAL OF HIGH COURT OF JUDI AT ALLD & ANR
|
January 23, 2018 |
|
BACHCHU LAL Vs. STATE OF U P
|
January 29, 2018 |
|
BADAN SINGH DAROGA SINCE DECEASED AND ANOTHER Vs. KAMAL SINGH SAREEN
|
February 22, 2018 |
|
BADLU Vs. STATE OF U.P.
|
August 8, 2018 |
|
BADRI AND OTHERS Vs. STATE OF U.P.
|
September 4, 2018 |
|
BADRI LONIYA Vs. STATE OF U P THR SECY HOME GOVT OF U P & 2 ORS
|
February 13, 2018 |
|
BADRI PRASAD Vs. D D C & ORS
|
February 2, 2018 |
|
BADRUDUJA AND ANOTHER Vs. OM PRAKASH AND 2 OTHERS
|
May 22, 2018 |
|
BAHORAM Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
BAIDURRAHMAN @ OBEDURRAHMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 13, 2018 |
|
BAJAJ AUTO LTD THRU AUTHORISED SIGNATORY Vs. COMMISSIONER OF TRADE TAX, LUCKNOW
|
February 16, 2018 |
|
BAJAJ HINDUSTAN LTD; RAJENDRA SINGH Vs. RAJENDRA SINGH AND OTHERS; STATE OF U P AND OTHERS
|
July 6, 2018 |
|
BAJRANG ENTERPRISES Vs. UNION OF INDIA
|
October 29, 2018 |
|
BAJRANGI TIWARI Vs. COMMISSIONER DEVI PATAN MANDAL GONDA AND ANOTHER
|
March 5, 2018 |
|
BAL CHANDRA Vs. BOARD OF REVENUE & OTHERS
|
April 3, 2018 |
|
BAL GOVIND AND ORS Vs. STATE OF U P
|
April 24, 2018 |
|
BAL KISHOR BHATNAGAR Vs. STATE OF U P THRU COLLECTOR AND OTHERS
|
September 28, 2018 |
|
BAL KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 1, 2018 |
|
BAL MUKUND TIWARI Vs. STATE OF U.P.
|
May 9, 2018 |
|
BALA Vs. RAJ KUMAR
|
May 18, 2018 |
|
BALAK DAS Vs. D.D.C. AND OTHERS
|
January 10, 2018 |
|
BALBEER AND ANOTHER Vs. STATE OF U P
|
February 6, 2018 |
|
BALENDRA Vs. STATE OF U P AND ANOTHER
|
April 13, 2018 |
|
BALESHWAR SINGH Vs. DISTRICT JUDGE AND 3 OTHERS
|
April 3, 2018 |
|
BALESHWARI DEVI AND 4 ORS Vs. STATE OF U P AND 3 ORS
|
February 6, 2018 |
|
BALJEET & OTHERS Vs. STATE OF U P
|
January 10, 2018 |
|
BALJEET AND 6 ORS Vs. STATE OF U P AND 4 ORS
|
February 6, 2018 |
|
BALJIT Vs. D D C
|
April 16, 2018 |
|
BALJOR SINGH Vs. STATE OF U P AND ANOTHER
|
April 9, 2018 |
|
BALLA AND ANOTHER Vs. STATE OF U P
|
February 15, 2018 |
|
BALPREET SINGH Vs. STATE OF U P AND ANOTHER
|
October 8, 2018 |
|
BALRAJ SINGH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION
|
September 11, 2018 |
|
BALRAM Vs. STATE OF U P AND 5 OTHERS
|
April 24, 2018 |
|
BALRAM AND ANOTHER Vs. STATE OF U P
|
May 16, 2018 |
|
BALRAM SINGH Vs. STATE OF U.P.
|
November 20, 2018 |
|
BALVEER SINGH Vs. GYANA DEVI
|
September 17, 2018 |
|
BALWAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOL BULANDSHAHAR AND 4 OTHERS
|
January 5, 2018 |
|
BANK OF INDIA Vs. LUCKNOW PRODUCERS COOPERATIVE MILK UNION, LUCKNOW & ANOTHER
|
August 14, 2018 |
|
BANKEY LAL & OTHERS Vs. STATE
|
September 19, 2018 |
|
BANS RAJ Vs. RAM DEO AND ORS.
|
August 31, 2018 |
|
BANSH LAL AND ANOTHER Vs. STATE OF U P
|
April 2, 2018 |
|
BANSH NARAIN SINGH Vs. STATE OF U P AND OTHERS
|
June 20, 2018 |
|
BANSHI AND OTHERS Vs. STATE OF U P
|
May 10, 2018 |
|
BANTI @ PHOOLAN SINGH Vs. STATE OF U P AND ANOTHER
|
October 26, 2018 |
|
BANTY YADAV AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
BARENDRA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
September 11, 2018 |
|
BARKAT Vs. STATE OF U.P. AND ORS.
|
October 12, 2018 |
|
BARNALA STEEL INDUSTRIES PRIVATE LIMITED Vs. BANK OF BARODA AND 2 OTHERS
|
April 18, 2018 |
|
BARSATI YADAV Vs. STATE OF U.P.
|
January 31, 2018 |
|
BASANT CHAURASIYA Vs. STATE OF U P
|
April 16, 2018 |
|
BASANT LAL Vs. STATE OF U P AND 2 OTHERS
|
January 23, 2018 |
|
BASANT OILS PVT. LTD. Vs. COMMISSIONER
|
October 3, 2018 |
|
BASANT OILS PVT. LTD. Vs. COMMISSIONER
|
October 29, 2018 |
|
BASANTU @ BAKHEDU Vs. STATE OF U P & 3 OTHERS
|
January 30, 2018 |
|
BASIC SHIKSHA PARISHAD Vs. U.P.P.S.T., LUCKNOW
|
December 21, 2018 |
|
BASIR Vs. SMT. ASGARI BEGUM AND ANOTHER
|
February 26, 2018 |
|
BASTI SUGAR MILL (A UNIT OF PHENIL SUGARS LTD) Vs. DEPUTY LABOUR COMMISSIONER, U P LOLICE LINES
|
September 28, 2018 |
|
BASUDEO @ JHABBAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
BATE KRISHNA AGRAWAL (DECEASED) AND 2 OTHERS Vs. RADHA KRISHNA (DECEASED) AND 3 OTHERS
|
November 20, 2018 |
|
BEBI TABASSUM Vs. STATE OF U P & 4 OTHERS
|
July 2, 2018 |
|
BECHAN LAL & ORS Vs. BOARD OF REVENUE LUCKNOW & ORS
|
January 3, 2018 |
|
BECHAN RAM Vs. STATE OF U P
|
August 6, 2018 |
|
BECHU @ JABIR Vs. STATE OF U.P.
|
March 8, 2018 |
|
BEENA KUMARI Vs. STATE OF U P AND 8 OTHERS
|
January 11, 2018 |
|
BEERU ALIAS SHAH ALAM Vs. STATE OF U P
|
July 27, 2018 |
|
BEERU SAROJ (MINOR) Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
BERENDRA KUMAR DUBEY AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
January 11, 2018 |
|
BHAGIRATHI Vs. D D C AND ORS
|
March 19, 2018 |
|
BHAGIRATHI SINGH Vs. STATE OF U.P. AND OTHERS
|
May 8, 2018 |
|
BHAGMAL TYAGI Vs. STATE OF U.P.
|
October 29, 2018 |
|
BHAGWAN DAS Vs. STATE OF U P AND 4 OTHERS
|
May 9, 2018 |
|
BHAGWAN DAS Vs. STATE OF U P
|
February 22, 2018 |
|
BHAGWAN DAS Vs. UNION BANK OF INDIA
|
April 20, 2018 |
|
BHAGWAN DEEN AND ANOTHER Vs. JAGANNATH
|
March 8, 2018 |
|
BHAGWAN NARVADESHWAR JI MAHARAJ MANDIR Vs. SUNITA SINGH AND 2 OTHERS
|
December 4, 2018 |
|
BHAGWAN SHARAN MISHRA Vs. STATE OF U P AND 3 OTHERS
|
February 28, 2018 |
|
BHAGWAN SINGH & ANOTHER Vs. STATE OF U.P.
|
September 28, 2018 |
|
BHAGWAN SINGH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
BHAGWANI DEVI AND ANOTHER Vs. STATE OF U.P AND ANOTHER
|
February 2, 2018 |
|
BHAGWAT & OTHERS Vs. STATE OF U.P. & OTHERS
|
April 6, 2018 |
|
BHAGWAT NARAIN Vs. INDIAN OIL CORPORATION LTD & OTHERS
|
August 28, 2018 |
|
BHAGWATI GRAH UDHYOG(INDORE) AND ANOTHER Vs. AUTHORISED OFFICER, BANK OF MAHARASHTRA AND 4 OTHE
|
February 27, 2018 |
|
BHAGWATI INTERNATIONAL Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
November 14, 2018 |
|
BHALLU @ WASIUR Vs. STATE OF U P
|
March 28, 2018 |
|
BHANMATI @ RAMRATI DEVI Vs. STATE OF U P
|
February 7, 2018 |
|
BHANU ALIAS BADRE ALAM Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
BHANU PACHAURI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
BHANU PRAKASH DIXIT Vs. STATE OF U P & ANOTHER
|
August 1, 2018 |
|
BHANU PRAKASH GUPTA Vs. KAILASH NARAYAN MISHRA AND ORS.
|
December 3, 2018 |
|
BHANU PRATAP YADAV Vs. STATE OF U P AND 3 OTHERS
|
July 20, 2018 |
|
BHARAT BHARTI VIDYALAYA Vs. STATE OF U.P.
|
November 19, 2018 |
|
BHARAT BHUSAN Vs. STATE OF U.P.
|
November 1, 2018 |
|
BHARAT BHUSHAN Vs. STATE OF U P AND 2 OTHERS
|
February 16, 2018 |
|
BHARAT JHUNJHUNWALA Vs. UNION OF INDIA AND 3 OTHERS
|
January 10, 2018 |
|
BHARAT PETROLEUM CORPORATION LTD , MUMBAI AND 2 OTHERS Vs. SANJEEV ARORA AND 5 OTHERS
|
October 31, 2018 |
|
BHARAT PUMPS & COMPRESSOR LTD. Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
July 2, 2018 |
|
BHARAT SANCHAR NIGAM LTD BARABANKI THROU, AUTHORIS Vs. COMMISSIONER OF COMMERCIAL TAX GOMTI NAGAR LKO AND
|
May 31, 2018 |
|
BHARAT SINGH & OTHERS Vs. STATE OF U P
|
May 30, 2018 |
|
BHARATH RAM Vs. STATE OF U P AND 5 OTHERS
|
April 24, 2018 |
|
BHARTENDU PRATAP SINGH Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
March 29, 2018 |
|
BHARTI AIRTEL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 5, 2018 |
|
BHARTI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 14, 2018 |
|
BHARTIYA MAZDOOR SANG U.P. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL (4)
|
December 5, 2018 |
|
BHAVNESHWARI Vs. STATE OF U P AND 4 OTHERS
|
July 13, 2018 |
|
BHAWANI SHANKAR Vs. STATE OF U P & OTHERS
|
December 7, 2018 |
|
BHEEM KUMAR AND ANOTHER Vs. DISTRICT JUDGE UNNAO AND OTHERS
|
May 2, 2018 |
|
BHIKHARI Vs. D.D.C. AND OTHERS
|
January 10, 2018 |
|
BHIM SINGH Vs. STATE OF U P AND 3 ORS
|
February 6, 2018 |
|
BHIMMA & OTHERS Vs. STATE
|
January 31, 2018 |
|
BHOLA @ WAJID ALI @ WAHID Vs. STATE OF U P
|
January 18, 2018 |
|
BHOLA NATH AND OTHERS Vs. D.D.C. AND OTHERS
|
February 7, 2018 |
|
BHOLA NATH GUPTA Vs. STATE OF U.P.
|
November 15, 2018 |
|
BHOLA NATH SHUKLA Vs. STATE OF U.P. AND OTHERS
|
April 16, 2018 |
|
BHOLA NATH SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
November 19, 2018 |
|
BHOLA SHANKAR SHARMA Vs. JAMEER
|
August 27, 2018 |
|
BHOLA SINGH YADAV Vs. STATE OF U P
|
March 13, 2018 |
|
BHOLU Vs. STATE OF U.P.
|
May 4, 2018 |
|
BHOOKAN AND 20 OTHERS Vs. BHAGIRATH AND 4 OTHERS
|
February 1, 2018 |
|
BHOOLA NATH Vs. STATE OF U. P.
|
November 20, 2018 |
|
BHOORA & 13 OTHERS Vs. STATE OF U P & 20 OTHERS
|
January 8, 2018 |
|
BHUKKHAN (SINCE DECEASED) AND OTHERS Vs. STATE OF U P
|
August 24, 2018 |
|
BHULE SINGH & OTHERS Vs. STATE OF U P & ANOTHER
|
November 29, 2018 |
|
BHUMIKA ENTERPRISES Vs. STATE OF U.P. AND OTHERS
|
April 3, 2018 |
|
BHUPAT SINGH YADAV Vs. STATE OF U.P.
|
January 8, 2018 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
April 19, 2018 |
|
BHUPENDRA SINGH CHAUHAN Vs. STATE OF U P
|
October 30, 2018 |
|
BHUPENDRA SINGH GAUR Vs. STATE OF U P AND 06 OTHERS
|
March 12, 2018 |
|
BHUPINDER SINGH AND 2 OTHERS Vs. STATE OF UP AND 2 OTHERS
|
February 15, 2018 |
|
BHURA YADAV @ PRANJAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
BHURE AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 27, 2018 |
|
BHURE SINGH Vs. STATE OF U P AND 4 OTHERS
|
February 6, 2018 |
|
BHURKURA MATH Vs. STATE OF U P
|
December 6, 2018 |
|
BHUSHAN & ORS Vs. STATE
|
September 7, 2018 |
|
BHUWAN @ SONU Vs. STATE OF U P
|
May 2, 2018 |
|
BIBHA SINGH KUSHWAHA AND 21 OTHERS Vs. STATE OF U P
|
February 6, 2018 |
|
BIBI SYEDA SUGHRA BEGUM Vs. SYEDA IFTEKHAR FATIMA AND 3 OTHERS
|
April 5, 2018 |
|
BIJENDRA SINGH Vs. STATE OF U.P.
|
February 2, 2018 |
|
BIJENDRA SINGH Vs. STATE OF U P AND 2 ORS
|
February 7, 2018 |
|
BILAL AHMAD Vs. ADDITIONAL CIVIL JUDGE AND ANOTHER
|
May 14, 2018 |
|
BIMLA RANI KOHLI Vs. RAVINDRA KUMAR KOHLI AND 2 OTHERS
|
January 12, 2018 |
|
BINDA PRASAD Vs. BOARD OF REVENUE U P AT ALLD AND OTHERS
|
February 7, 2018 |
|
BINDESHWARI PRASAD SHUKLA Vs. STATE CANE SERVICE AUTHORITY THROUGH SECY LKO & OR
|
March 30, 2018 |
|
BINDIYA AND 22 OTHERS Vs. STATE OF U P THRU SECRY AND 2 OTHERS
|
March 13, 2018 |
|
BIRBAL Vs. STATE OF U.P.
|
May 30, 2018 |
|
BIRENDRA KUMAR JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 15, 2018 |
|
BIRESH KUMAR Vs. STATE OF U P
|
April 20, 2018 |
|
BIRMA AND ANOTHER Vs. STATE OF U P
|
May 18, 2018 |
|
BISHAMBHAR NATH PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI AND ORS.
|
November 29, 2018 |
|
BITTAN Vs. STATE OF U P
|
December 17, 2018 |
|
BLUE STAR LTD. Vs. Z
|
April 20, 2018 |
|
BOBBY Vs. RAJ KUMARI
|
December 4, 2018 |
|
BOBBY @ MUKESH Vs. STATE OF U P
|
May 16, 2018 |
|
BOBY Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
BRAHAM KANT DIXIT AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
March 8, 2018 |
|
BRAHAMMA DHAR & OTHERS Vs. STATE OF U P
|
September 17, 2018 |
|
BRAHM SHANKER Vs. STATE OF U P THROUGH SECRETARY
|
April 18, 2018 |
|
BRAHMA PRASAD PANDEY Vs. PRASHANT MATHUR
|
July 27, 2018 |
|
BRAHMADEO Vs. D D C , GORAKHPUR AND OTHERS
|
February 6, 2018 |
|
BRAHMAWATI AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
BRAHMDEV Vs. STATE OF U.P.
|
October 24, 2018 |
|
BRAHMN DEV LAL Vs. SOMWATI AWASTHI
|
December 19, 2018 |
|
BRAJENDRA KUMAR Vs. STATE OF U P THRU PRIN SECY REVENUE CIVIL SECTT LKO & ORS
|
March 30, 2018 |
|
BRAJESH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
BRAJESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
BRAJESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
|
August 7, 2018 |
|
BRAJESH KUMAR Vs. STATE OF U P AND 3 ORS
|
August 2, 2018 |
|
BRAJESH KUMAR SHUKLA Vs. STATE OF U. P.
|
November 28, 2018 |
|
BRAMDEV DUBE Vs. STATE OF U P AND 3 OTHERS
|
January 31, 2018 |
|
BRAMHA PRAKASH SRIVASTAVA Vs. STATE OF U P
|
July 18, 2018 |
|
BRIJ BHUSAN RAI AND ANOTHER Vs. STATE OF U P AND 6 OTHERS
|
February 28, 2018 |
|
BRIJ BHUSHAN SINGH Vs. BRIJ MOHAN SINGH @ MOHAN SINGH AND OTHERS
|
February 16, 2018 |
|
BRIJ KISHOR Vs. RAJESH KUMAR GUPTA
|
July 2, 2018 |
|
BRIJ KISHORE VERMA Vs. THE STATE OF U.P.& ANOTHER
|
May 3, 2018 |
|
BRIJ NATH CHAWHAN AND 19 ORS Vs. STATE OF U P & 2 ORS
|
December 6, 2018 |
|
BRIJ PAL SINGH Vs. STATE OF U P AND 4 OTHERS
|
March 23, 2018 |
|
BRIJ RAJ SINGH AND ANOTHER Vs. STATE OF U P
|
August 13, 2018 |
|
BRIJBHAN SINGH Vs. STATE OF U P AND 2 ORS
|
November 19, 2018 |
|
BRIJBHAN SINGH YADAV AND ANOTHER Vs. STATE OF U.P. THR.PRIN. SECY. HOUSING & TONW PLANNING, LKO.& ORS
|
September 7, 2018 |
|
BRIJENDRA KUMAR KASHYAP Vs. STATE OF U P
|
September 4, 2018 |
|
BRIJENDRA KUMAR MISRA Vs. STATE OF U P AND 3 ORS
|
August 31, 2018 |
|
BRIJENDRA PRATAP SINGH Vs. STATE OF U P AND 3 OTHERS
|
September 13, 2018 |
|
BRIJENDRA PRATAP SINGH Vs. STATE OF U P AND 2 OTHERS
|
December 19, 2018 |
|
BRIJENDRA SINGH Vs. STATE OF U P AND 6 OTHERS
|
February 12, 2018 |
|
BRIJENDRA SINGH Vs. STATE OF U P THRU PRIN SECY PANCHAYAT RAJ AND OTHE
|
April 5, 2018 |
|
BRIJESH Vs. MANORAMA (DECEASED) AND 2 OTHERS
|
October 5, 2018 |
|
BRIJESH KUMAR Vs. STATE OF U P
|
August 29, 2018 |
|
BRIJESH KUMAR @ PARIDEEN & ANR Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN PLANNING & ORS
|
July 10, 2018 |
|
BRIJESH KUMAR BHADAURIYA Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
BRIJESH KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
August 16, 2018 |
|
BRIJESH SINGH Vs. PURVANCHAL VIDYUT VITRAN NIGAM LTD THRU G M & 2 OT
|
January 8, 2018 |
|
BRIJESH YADAV Vs. STATE OF U P AND 04 OTHERS
|
September 11, 2018 |
|
BRIMA DEVI @ MEENA DEVI Vs. STATE OF U P THROUGH SECY HOME LKO AND OTHERS
|
January 16, 2018 |
|
BRITISH INDIA CORP. LTD. Vs. TEXTILE LABOUR UNION, KANPUR AND OTHERS
|
September 27, 2018 |
|
BRIZ LAL VISHWAKARMA Vs. STATE OF U P AND 5 ORS
|
April 20, 2018 |
|
BUDDHAN AND OTHERS Vs. MAHESH BHATI
|
February 19, 2018 |
|
BUDDHI Vs. STATE OF U P & 3 OTHERS
|
April 12, 2018 |
|
BUDDHOO Vs. STATE OF U P
|
April 6, 2018 |
|
BUDDHSEN VISHWAKARMA Vs. DHARM SINGH AND ANOTHER
|
February 20, 2018 |
|
BUDDHU MIYA (SINCE DECEASED)AND 9 OTHERS Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE,COURT NO 5 AGRA AND ANOTHER
|
July 5, 2018 |
|
BUDHAN Vs. STATE OF U P
|
May 10, 2018 |
|
BUDHIMAN SINGH Vs. STATE OF U P
|
April 20, 2018 |
|
BUNDEL KHAND ADVERTISING ASSOCIATION AND 5 OTHERS Vs. STATE OF U P AND 8 OTHERS
|
March 8, 2018 |
|
BUTA MAL AND ORS. Vs. PRABHA MITTAL AND ORS.
|
November 20, 2018 |
|
C D LALL Vs. D D E , VARANSAI & OTHERS
|
January 5, 2018 |
|
C M DELAY CONDONATION APPLICATION Vs. RAJ KUMAR PANDEY AND OTHERS
|
January 11, 2018 |
|
C P BANSAL AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 15, 2018 |
|
C. LAMBERT Vs. A. LAMBERT
|
July 27, 2018 |
|
C.C. AND C.E. AND S.T.-NOIDA Vs. MANIKYA CREATIONS PVT. LTD.
|
May 22, 2018 |
|
C/M ADARSH SHIKSHAN PRASHIKSHAN COLLEGE AND ANOTHE Vs. STATE OF U P AND 3 OTHERS
|
January 9, 2018 |
|
C/M AJEET NATH JAIN INTER COLLEGE, SHERPUR LOHARA, Vs. STATE OF U P AND 2 OTHERS
|
March 16, 2018 |
|
C/M ARCHARYA NARENDRA DEO JUNIOR HIGH SCHOOL Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
C/M BENI MADHO INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
November 14, 2018 |
|
C/M BLACK STONE GIRLS INTER COLLEGE THRU ITS MANAG Vs. STATE OF U P AND 3 OTHERS
|
January 29, 2018 |
|
C/M D A V POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
May 29, 2018 |
|
C/M DURGA NARAIN COLLEGE AND ADITY KUMARI SCHOOL & Vs. STATE OF U P THRU PRIN SECY REVENEU AND OTHERS
|
May 18, 2018 |
|
C/M HALDHAR VIDYA MANDIR SHIKSHA SAMITI Vs. JOINT DIRECTOR OF EDUCATION
|
May 28, 2018 |
|
C/M HALIM MUSLIM INTER COLLEGE THRU ITS MANAGER & Vs. STATE OF U P & 5 OTHERS
|
January 8, 2018 |
|
C/M JANTA INTER COLLEGE, ETAWAH THU. ITS MANAGER & ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 6, 2018 |
|
C/M KABIR BALIKA VIDYALAYA AND ANOTHER Vs. STATE OF U P AND 3 ORS
|
September 18, 2018 |
|
C/M KABIR DHARAM MANDIR SEWA SAMITI JIYANPUR & ANR Vs. DISTRICT MAGISTRATE FAIZABAD & 4 ORS
|
February 8, 2018 |
|
C/M KANYA PATHSALA ASSOCIATION Vs. STATE OF U.P.
|
February 6, 2018 |
|
C/M KARARI SCHOOL ASSOCIATION Vs. STATE OF U.P.
|
February 21, 2018 |
|
C/M KISSAN VIDYA SABHA SHAMLI Vs. STATE OF U.P.
|
May 31, 2018 |
|
C/M MASDARUL ULOOM EDUCATIONAL SOCIETY AND 2 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
|
May 28, 2018 |
|
C/M MISHRI LAL ARYA KANYA INTER COLLEGE TANDA AMBEDKAR NAGAR Vs. USHA CHAUDHARY AND ORS
|
February 2, 2018 |
|
C/M SHANKER JANTA VIDYALAYA KASILI AND ANOTHER Vs. ASSISTANT REGISTRAR, FIRMS SOCIETIES AND CHITS AND
|
March 6, 2018 |
|
C/M VISHAMBHAR NATH JANTA INTER COLLEGE Vs. STATE OF U.P.
|
December 21, 2018 |
|
C/M, ABUPURVA KHURD SADHAN SAHKARI SAMITI AND ANR Vs. JOINT SECRETARY (COOP )&A A , GOVT OF U P AND 3 OR
|
February 15, 2018 |
|
C/M, DISTRICT COOPERATIVE BANK LTD AND ANR Vs. STATE OF U P AND 3 ORS
|
March 30, 2018 |
|
C/M, SRI SHIV INTER COLLEGE MIRZAPUR AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
|
March 21, 2018 |
|
CANARA BANK Vs. COMMISSIONER OF INCOME TAX (APPEALS)
|
December 3, 2018 |
|
CANTONMENT BOARD Vs. SMT. SHAKUNTALA DEVI
|
April 13, 2018 |
|
CAPITAL INFRAPROJECTS PVT. LTD. Vs. SURINDER BHAYA
|
October 9, 2018 |
|
CENTRAL BOARD OF DIRECT TAXES THROUGH ITS CHAIRMAN Vs. GOPAL KRISHNA SHUKLA
|
April 23, 2018 |
|
CENTRAL BUREAU OF INVESTIGATION, SIC-I, C-1HUTMENT Vs. MANISH KUMAR
|
September 7, 2018 |
|
CENTRAL INDUSTRIAL SECURITY FORCE Vs. COMMR. OF CGST AND C. EX.
|
May 23, 2018 |
|
CENTRAL RAILWAY THRU ITS CHAIRMAN Vs. STATE OF U P AND 3 OTHERS
|
November 29, 2018 |
|
CHAIRMAN OF ELDERS COMMITTEE CENTRAL BAR ASSOCIATI Vs. BAR COUNCIL OF U P ALLAHABAD THROU SECY AND ORS
|
February 15, 2018 |
|
CHAIRMAN U P STATE BRIDGE CORPORATION LTD LKO & ANR Vs. NAWAB SINGH & ORS
|
May 7, 2018 |
|
CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION AND ANOTHER Vs. SMITA SINGH AND OTHERS
|
August 3, 2018 |
|
CHAKKHAN AND OTHERS Vs. STATE
|
March 19, 2018 |
|
CHAMAN LAL Vs. STATE OF U.P. & 2 OTHERS
|
January 2, 2018 |
|
CHAMAN LAL AND SONS Vs. AWADH KUMAR AGARWAL
|
January 8, 2018 |
|
CHAND BABU Vs. STATE OF U P
|
February 9, 2018 |
|
CHANDA BEGUM & OTHERS Vs. STATE OF U P THR SECY DEPTT OF REVENUE,CIVIL SECTT
|
June 22, 2018 |
|
CHANDAN YADAV Vs. STATE
|
August 21, 2018 |
|
CHANDER Vs. STATE OF U.P.
|
November 1, 2018 |
|
CHANDER PAL SINGH (DEAD) Vs. YOGENDRA PAL SINGH
|
October 23, 2018 |
|
CHANDI ALIAS DEVKINANDAN AND OTHERS Vs. STATE OF U.P.
|
March 28, 2018 |
|
CHANDKI RAM Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
CHANDRA BHAN Vs. STATE OF U P
|
January 19, 2018 |
|
CHANDRA BHAN SINGH & 14 OTHERS Vs. UNION OF INDIA THRU GEN MANAGER,MINISTRY OF RAILWAYS & ORS
|
July 3, 2018 |
|
CHANDRA BHAN SINGH & OTHERS Vs. STATE OF U P
|
February 5, 2018 |
|
CHANDRA DEV AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 27, 2018 |
|
CHANDRA DEV UPADHYAY AND ANOTHER Vs. RAM NIWAS UPADHYAY AND ANOTHER
|
February 5, 2018 |
|
CHANDRA KANT TRIPATHI Vs. STATE OF U P & OTHERS
|
March 30, 2018 |
|
CHANDRA KESH SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
CHANDRA KISHORE Vs. STATE OF U P
|
January 30, 2018 |
|
CHANDRA KUMAR RASTOGI Vs. AMARJEET SINGH AND 2 OTHERS
|
January 12, 2018 |
|
CHANDRA MOHAN SINGH AND ANR Vs. STATE OF U P AND 3 ORS
|
March 28, 2018 |
|
CHANDRA MOHAN VERMA Vs. STATE OF U P
|
February 2, 2018 |
|
CHANDRA PAL Vs. STATE OF U P
|
January 24, 2018 |
|
CHANDRA PAL SINGH Vs. STATE OF U P AND OTHERS
|
February 21, 2018 |
|
CHANDRA PAL SINGH Vs. STATE OF U P AND OTHERS
|
January 9, 2018 |
|
CHANDRA PAL SINGH & ORS. Vs. STATE OF U.P
|
March 16, 2018 |
|
CHANDRA PAL SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 12, 2018 |
|
CHANDRA PAL SINGH AND OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. HOUSING CIVIL SECTT. AND OTHERS
|
March 16, 2018 |
|
CHANDRA PRAKASH RATHAUR Vs. STATE OF U P
|
August 9, 2018 |
|
CHANDRA PRAKASH SINGH Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
CHANDRA PRAKASH YADAV Vs. STATE OF U P AND ANOTHER
|
January 19, 2018 |
|
CHANDRA SHEKHAR Vs. JOINT DIRECTOR OF EDUCATION
|
September 7, 2018 |
|
CHANDRA VIJAY CHATURVEDI Vs. STATE OF U P AND 3 OTHERS
|
January 12, 2018 |
|
CHANDRASHEKHAR ALIAS RAVAN Vs. STATE OF U P AND ANOTHER
|
April 26, 2018 |
|
CHANDRASHEKHAR ALIAS RAVAN Vs. STATE OF U P AND ANOTHER
|
February 27, 2018 |
|
CHANDRASI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 16, 2018 |
|
CHANDRAWATI Vs. SHUSHIL KUMAR AND ANOTHER
|
August 1, 2018 |
|
CHANDRAWATI AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 6, 2018 |
|
CHANDRAWATI AND ANOTHER Vs. ANIL KUMAR AGRAWAL AND ANOTHER
|
January 4, 2018 |
|
CHANDRAWATI TRIPATHI Vs. BRAHMANAND PANDEY & OTHERS
|
July 18, 2018 |
|
CHANDREJ YADAV Vs. STATE OF U P AND 4 ORS
|
March 30, 2018 |
|
CHANDRIKA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 6 OTHERS
|
April 3, 2018 |
|
CHANDRIKA SINGH YADAV AND ORS Vs. D I O S GHAZIPUR AND SORS
|
January 30, 2018 |
|
CHANDU LAL JAIN Vs. PRAMOD KUMAR
|
July 18, 2018 |
|
CHANNA DEVI @ BACHNA & ANOTHER Vs. STATE OF U P & ANOTHER
|
October 4, 2018 |
|
CHARAN SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
|
April 2, 2018 |
|
CHATRA PAL Vs. STATE OF U P AND 3 OTHERS
|
January 18, 2018 |
|
CHATURANAN Vs. STATE OF U.P.
|
December 10, 2018 |
|
CHAUDHARY BALVEER SINGH FAUJI Vs. STATE OF U P AND 02 OTHERS
|
April 3, 2018 |
|
CHAUTHI Vs. D.D.C. AND OTHERS
|
May 31, 2018 |
|
CHET RAM SINGH TRUST, LUCKNOW THRU ITS SECRETARY Vs. PRESCRIBED AUTHORITY (ADDL JUDGE SMALL CAUSES-II)
|
February 26, 2018 |
|
CHETAK ENTERPRISES LTD. Vs. STATE OF U.P.
|
September 4, 2018 |
|
CHHANGU PASSI Vs. STATE OF U P
|
August 7, 2018 |
|
CHHANGUR @ DILAWAR KHAN Vs. STATE OF U P
|
March 23, 2018 |
|
CHHATRA PAL Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
CHHATRADHARI YADAV Vs. STATE OF U P
|
March 16, 2018 |
|
CHHATRAPATI SHAHU JI MAHARAJ UNIVERSITY KANPUR Vs. VINAY SINGH CHAUHAN & ANR
|
November 20, 2018 |
|
CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY Vs. MANISHA PANDEY
|
December 11, 2018 |
|
CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY TRHU REGISTRAR Vs. AJAY KUMAR NIGAM AND OTHERS
|
December 11, 2018 |
|
CHHATTHI GIRI AND (4) ORS Vs. STATE OF U P
|
April 13, 2018 |
|
CHHAVINATH RAM AND OTHERS Vs. RAM SHARAN AND OTHERS
|
July 18, 2018 |
|
CHHEDA LAL Vs. STATE OF U P
|
January 12, 2018 |
|
CHHEDDOO Vs. GUR DEEN AND ANOTHER
|
December 12, 2018 |
|
CHHEDI LAL Vs. STATE OF U P AND 5 ORS
|
March 12, 2018 |
|
CHHEEMO AND 5 OTHERS Vs. STATE OF U P
|
December 13, 2018 |
|
CHHEETU GODIYA Vs. STATE OF U P
|
April 20, 2018 |
|
CHHOTE LAL Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
CHHOTE LAL Vs. DY. DIRECTOR OF CONSOLIDAITON, SULTANPUR AND ORS.
|
December 19, 2018 |
|
CHHOTE LAL Vs. D D C AND OTHER
|
April 9, 2018 |
|
CHHOTE MASTER @ CHHOTE LAL Vs. STATE OF U P
|
January 31, 2018 |
|
CHHOTEY LAL Vs. STATE OF U P
|
August 6, 2018 |
|
CHHOTEY LAL SINGH Vs. GULAM QADIR AND ANOTHER
|
January 4, 2018 |
|
CHHOTTEY LAL Vs. STATE
|
October 5, 2018 |
|
CHHOTU AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
CHIEF CONTROLLER OF ACCOUNTS AND ORS. Vs. RAJESH CHANDRA
|
September 5, 2018 |
|
CHIEF ENGINEER (MADHYA GANGA) AND OTHERS Vs. JAIN CONSTRUCTION CO. ENGINEERS
|
November 1, 2018 |
|
CHINKU GUPTA Vs. STATE OF U P
|
August 24, 2018 |
|
CHINTAMANI JAISWAL Vs. STATE OF U P & ANOTHER
|
April 19, 2018 |
|
CHITARANJAN DAS(DECEASED) AND 2 OTHERS Vs. PRESCRIBED AUTHORITY CIVIL JUDGE(SD) JAUNPUR & 9 O
|
January 10, 2018 |
|
CHITRA KUMARI AND ANTOHER Vs. ALI SHER AND 4 ORS
|
January 30, 2018 |
|
CHITRA SINGH Vs. SARVA U.P.GRAMIN BANK
|
May 9, 2018 |
|
CHITRAGUPT Vs. STATE OF U P AND 5 OTHERS
|
September 18, 2018 |
|
CHOLAMANDALAM M S GENERAL INSURANCE CO LTD Vs. KAMLESH AND 7 OTHERS
|
February 21, 2018 |
|
CHOTU @ JAVED Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
CHOTU PANDIT Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
CHUKKHAN LAL Vs. STATE OF U P
|
January 31, 2018 |
|
CHUNMUN PANDEY @ SUNIL KUMAR PANDEY Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
CHUNNO Vs. DILIP KUMAR SINGHAL
|
March 30, 2018 |
|
CHUNNU ALIAS OM PRAKASH AND OTHERS Vs. STATE OF U P
|
November 30, 2018 |
|
CHURCH CITY JUNIOR HIGH SCHOOL Vs. KRISHNA GOPAL AND ORS
|
March 19, 2018 |
|
CITY MONTESSORI SCHOOL THRU ITS FOUNDER MANAGER Vs. APPELLATE AUTHORITY & ADDITIONAL LABOUR COMMISSONER & 3 ORS
|
March 28, 2018 |
|
CIVIL AVIATION TRANING COLLEGE BAMRAULI ALLD THRU PRIN Vs. MOHAN LAL PRAJAPATI
|
February 1, 2018 |
|
CLOUD 9 PROJECTS PVT LTD Vs. STATE OF U P
|
January 23, 2018 |
|
CLOUD 9 PROJECTS PVT. LTD. Vs. UNION OF INDIA
|
July 6, 2018 |
|
COLLECTOR, VARANASI Vs. DEV BRAT AND OTHERS
|
February 5, 2018 |
|
COMM OF INCOME TAX-IIKANPUR Vs. RAHMAN EXPORTS PVT LTD
|
January 11, 2018 |
|
COMMERCIAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) AND 02 OTHERS
|
November 28, 2018 |
|
COMMISSIONER Vs. DEEPAK BAJAJ
|
December 19, 2018 |
|
COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. S/S GLOBAL ENTERPRISES
|
April 3, 2018 |
|
COMMISSIONER COMMERCIAL TAX, GOMTI NAGAR LKO Vs. M/S. BAJAJ HINDUSTAN LTD., GOLA KHERI
|
July 20, 2018 |
|
COMMISSIONER INCOME TAX Vs. M/S. PHONEX LAMPS INDIA LTD.
|
February 19, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LAMICOAT INTERNATIONAL PVT. LTD.
|
August 1, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ADVANCE STEEL TUBES LTD
|
March 6, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. KUMBHI CHINI MILLS
|
February 13, 2018 |
|
COMMISSIONER OF CENTRAL TAX Vs. ZEE MEDIA CORPORATION LTD.
|
July 18, 2018 |
|
COMMISSIONER OF CGST AND CENTRAL EXCISE Vs. RAMA SALES AND SERVICES
|
March 9, 2018 |
|
COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW Vs. M/S KARUN INFRATECH
|
April 17, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. CHHATA SUGAR COMPANY LTD.
|
July 16, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. SHRI BALAJI SAMAJ VIKAS SAMITI
|
February 9, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL CHEMICAL PRODUCTS
|
February 22, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S SHIPRA ESTATE LTD.
|
January 2, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. VIHSAL TRANSORMERS AND SWITHGEARS PVT LTD
|
March 9, 2018 |
|
COMMISSIONER OF INCOME TAX -II Vs. MUSTANG LEATHER PVT LTD
|
February 19, 2018 |
|
COMMISSIONER OF INCOME TAX AND ANR Vs. ANIMAL CARE SOCIETY
|
February 16, 2018 |
|
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. BABBAR CHARITABLE TRUST, GHAZIABAD
|
February 20, 2018 |
|
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. SHIPRA ESTATE LTD
|
January 2, 2018 |
|
COMMISSIONER OF INCOME TAX, MORADABAD & ANR Vs. D S M AGRO PRODUCTS LTD
|
February 20, 2018 |
|
COMMISSIONER OF INCOME TAX-II AAYAKAR BHAWAN LUCKNOW; UPPER INDIA COUPER PAPER MILLS CO PVT LIMITED THROUGH ITS DIRECTOR Vs. UPPER INDIA COUPER PAPER MILLS CO PVT LIMITED, LUCKNOW; COMMISSIONER OF INCOME TAX-II, ASHOK MARG LUCKNOW
|
January 25, 2018 |
|
COMMISSIONER, COMMERCIAL TAX Vs. INNERSEL ALLOYS AND STEEL PVT. LTD.
|
September 10, 2018 |
|
COMMISSIONER, COMMERCIAL TAX Vs. RACKET BACKIZER INDIA LTD
|
October 9, 2018 |
|
COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. OM HOUSE HOLD APPLIANCES PVT LTD
|
July 3, 2018 |
|
COMMISSIONER, CUSTOMS,CENTRAL EXCISE & SERVICE TAX Vs. AUTO GOLLON INDUSTRIES PVT LTD
|
January 2, 2018 |
|
COMMISSIONER, GOODS AND SERVICES TAX ACT, UP Vs. ANEJA CARGO
|
December 4, 2018 |
|
COMMITTEE OF MANAGEMENT SRI VIDUR SEWA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 16, 2018 |
|
COMMITTEE OF MANAGEMENT SUBHASH SMARAK INTER COLLEGE, TEHSIL-TANDA, RAMPUR AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
July 20, 2018 |
|
COMMITTEE OF MANAGEMENT, SAMAJ SEWAK SAMITI SHIV MANGAL AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
January 10, 2018 |
|
COMMITTEE OF MANAGEMENT, SHRI DRAVI NATH PURVA MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 24, 2018 |
|
CONSTABLE SANT RAM MEENA Vs. STATE OF U P
|
April 24, 2018 |
|
CONTINENTAL CEMENT COMPANY Vs. COMMERCIAL TAX TRIBUNAL AND 2 OTHERS
|
April 5, 2018 |
|
CONTINENTAL INDIA LIMITED Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE DIVISION MEERUT AND ANOTHER
|
May 1, 2018 |
|
CONTINENTAL INDIA PRIVATE LIMITED AND ANOTHER Vs. UNION OF INDIA THRU SECY AND 3 OTHERS
|
January 24, 2018 |
|
CORP MEDITECHE PVT. LTD. Vs. STATE OF U.P.
|
July 31, 2018 |
|
CP Vs. STATE OF U.P. THROUGH SECRETARY DEPARTMENT OF HOME AND OTHERS
|
April 11, 2018 |
|
CP 502 ANIL KUMAR SAXENA Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
January 31, 2018 |
|
D S M SUGAR ASMOLI, SAMBHAL Vs. STATE OF U P AND 4 OTHERS
|
February 23, 2018 |
|
D.C.M. FINANCER SERVICE AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 23, 2018 |
|
DABLOO SINGH @ DEEPAK Vs. STATE OF U P AND 3 OTHERS
|
May 16, 2018 |
|
DABLU Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
DABLU MALI Vs. STATE OF U P & ANOTHER
|
January 23, 2018 |
|
DABUR INDIA LTD Vs. COMMISSIONER OF TRADE TAX, U P , LUCKNOW
|
April 10, 2018 |
|
DADA GHOSH Vs. STATE OF U P
|
April 10, 2018 |
|
DAKSHINANCHAL VIDYUT VITRAN NIGAM L. Vs. RELIANCE INFRASTRUCTURE LIMITED
|
March 12, 2018 |
|
DAL CHANDRA AND 18 ORS Vs. STATE OF U P AND 2 ORS
|
February 1, 2018 |
|
DAL JEET SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 16, 2018 |
|
DALBEER SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
DALI Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
DALLA Vs. NANHU
|
December 5, 2018 |
|
DALPAT CHAND JAIN AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
DALVEER SINGH Vs. TIGER LILI & OTHERS
|
April 12, 2018 |
|
DAN BAHADUR & OTHERS Vs. STATE OF U P AND OTHERS
|
March 16, 2018 |
|
DAN BAHADUR YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
DARBARI Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
DARIYAB SINGH Vs. ADDL COMMISSIONER, AGRA DIVISION & OTHERS
|
February 21, 2018 |
|
DARVESH SAHKARI AVAS SAMITI LTD. Vs. DOCTORS SAHKARI GRAH IRMAN SAMITI LTD.
|
February 15, 2018 |
|
DASHARATH SINGH YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL,ALLAHABAD & 4 ORS
|
August 24, 2018 |
|
DASHI Vs. SRIKANT AND ANOTHER
|
May 21, 2018 |
|
DASHRATH Vs. STATE OF U.P.
|
February 9, 2018 |
|
DASHRATH Vs. STATE OF U.P.
|
August 4, 2018 |
|
DASHRATH Vs. STATE OF U P
|
August 6, 2018 |
|
DASHRATH MALLAH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 15, 2018 |
|
DAUJI Vs. STATE
|
March 22, 2018 |
|
DAURALA SUGAR WORKS Vs. STATE OF U P AND 2 ORS
|
October 26, 2018 |
|
DAWAR FOOTWEAR INDUSTRIES Vs. BANK OF INDIA AND OTHERS
|
April 2, 2018 |
|
DAYA RAM Vs. STATE OF U P AND ANOTHER
|
May 18, 2018 |
|
DAYA RAM Vs. STATE OF U P THROUGH ITS SECRETARY AND ORS
|
February 22, 2018 |
|
DAYA RAM Vs. DIVISIONAL COMMISSIONER /APPELLATE AUTHORITY LKO
|
March 5, 2018 |
|
DAYA RAM GUPTA Vs. STATE OF U P
|
April 20, 2018 |
|
DAYA ROLLER FLOOR MILL Vs. COMMISSIONER OF COMMERCIAL TAX
|
October 3, 2018 |
|
DAYA SHANKAR Vs. STATE OF U P AND 2 OTHERS
|
January 16, 2018 |
|
DAYA SHANKAR YADAV Vs. STATE OF U.P. AND 8 OTHERS
|
July 4, 2018 |
|
DAYA SHANKER MISHRA Vs. UNION OF INDIA AND OTHERS
|
March 7, 2018 |
|
DAYAL TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
October 4, 2018 |
|
DAYANAND YADAV Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
November 27, 2018 |
|
DECCAN ELECTRICALS (P) LTD Vs. PURVANCHAL VIDHYUT VITRAN NIGAM LTD
|
April 18, 2018 |
|
DEEN MOHAMMAD Vs. STATE OF U P AND 3 OTHERS
|
September 10, 2018 |
|
DEENA NATH YADAV AND 25 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
November 12, 2018 |
|
DEEP CHAND SAHU Vs. STATE OF U P AND OTHERS
|
November 20, 2018 |
|
DEEP KIRAN TRADING CO , SHAHJAHANPUR Vs. STATE OF U P AND ANOTHER
|
January 11, 2018 |
|
DEEPA Vs. STATE OF U P
|
August 3, 2018 |
|
DEEPAK Vs. STATE OF U P
|
January 18, 2018 |
|
DEEPAK AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
DEEPAK BAIJAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
DEEPAK BHADAURIA Vs. STATE OF U.P. AND ORS.
|
December 10, 2018 |
|
DEEPAK CHAUHAN Vs. STATE OF U P AND 3 ORS
|
August 30, 2018 |
|
DEEPAK GOYAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 12, 2018 |
|
DEEPAK GUPTA Vs. STATE OF U P THRU SECY HOME & 7 ORS
|
February 5, 2018 |
|
DEEPAK JAUHARI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
DEEPAK KASHYAP Vs. STATE OF U P THRU SECY URBAN DEVELOPMENT(LOCAL BOD
|
February 16, 2018 |
|
DEEPAK KUMAR Vs. STATE OF U P
|
January 30, 2018 |
|
DEEPAK KUMAR Vs. STATE OF U P AND 2 OTHERS
|
February 5, 2018 |
|
DEEPAK KUMAR Vs. STATE OF UP AND ANOTHER
|
November 13, 2018 |
|
DEEPAK KUMAR PRAJAPATI Vs. STATE OF U P
|
April 10, 2018 |
|
DEEPAK MALHOTRA Vs. C B I
|
April 4, 2018 |
|
DEEPAK MATHUR Vs. GAIL(INDIA) LTD THRU CHAIRMAN CUM M D & OTHERS
|
February 19, 2018 |
|
DEEPAK SHARMA Vs. STATE OF U P AND ANOTHER
|
March 16, 2018 |
|
DEEPAK SINGHAL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 25, 2018 |
|
DEEPAK UPADHYAY AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
DEEPAK YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
DEEPESH KUMAR Vs. STATE OF U P AND 4 OTHERS
|
May 25, 2018 |
|
DEEPESH SINGH AND 8 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 11, 2018 |
|
DEEPIKA SHUKLA Vs. STATE OF U P AND 3 OTHERS
|
October 3, 2018 |
|
DEEPTI GUPTA AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
June 13, 2018 |
|
DEEPTI SARASWAT Vs. STATE OF U P THROUGH SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
March 5, 2018 |
|
DEEPU RAJPUT Vs. STATE OF U P
|
May 8, 2018 |
|
DEEPU YADAV AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
DELHI CALCUTTA CARRYING CORPORATION Vs. STATE OF U.P. AND 3 OTHERS
|
July 2, 2018 |
|
DELHI GUJRAT FLEET CARRIER PVT. LTD. Vs. STATE OF U.P. AND 4 OTHERS
|
May 1, 2018 |
|
DELL INTERNATIONAL SERVICES INDIA PVT. LTD. Vs. STATE OF U.P. AND 4 OTHERS
|
May 22, 2018 |
|
DEO KUMAR KASHYAP @ DEVENDRA KUMAR Vs. STATE OF U P AND ANOTHERS
|
February 21, 2018 |
|
DEO PAL YADAV Vs. STATE OF U P
|
July 4, 2018 |
|
DEO SINGH Vs. STATE OF U P
|
May 4, 2018 |
|
DEOKI NANDAN Vs. MOHAN LAL AGARWAL AND 3 OTHERS
|
May 8, 2018 |
|
DEPUTY DIRECTOR, E S I CORPORATION & ANOTHER Vs. MODERN OVERSEAS CO ALIGARH
|
July 10, 2018 |
|
DESH DEEP WADHWA Vs. SMT. VIDYAWATI & 7 OTHERS
|
May 4, 2018 |
|
DESH DEEPAK SHANKHDHAR@ D D SHANKHDHAR Vs. STATE OF UP AND 4 OTHERS
|
February 16, 2018 |
|
DESHRAJ Vs. RAJESH KUMAR AND 2 OTHERS
|
August 8, 2018 |
|
DEV ASRE SHUKLA Vs. RAM LAKHAN SINGH (DEAD) AND 4 OTHERS
|
July 2, 2018 |
|
DEV BUX SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD
|
February 27, 2018 |
|
DEV DUTTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 13, 2018 |
|
DEV KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
DEV NARAIN VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH & OTHERS
|
July 27, 2018 |
|
DEVENDARI SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
DEVENDRA Vs. STATE OF U P
|
January 5, 2018 |
|
DEVENDRA Vs. STATE OF U P
|
July 13, 2018 |
|
DEVENDRA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 27, 2018 |
|
DEVENDRA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
DEVENDRA KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
DEVENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
DEVENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
|
July 3, 2018 |
|
DEVENDRA KUMAR Vs. STATE OF U P AND 2 ORS
|
September 25, 2018 |
|
DEVENDRA KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
DEVENDRA KUMAR DHAWAN Vs. STATE OF U.P. AND 3 OTHERS
|
October 12, 2018 |
|
DEVENDRA KUMAR KHARE Vs. STATE OF U P & ANOTHER
|
March 9, 2018 |
|
DEVENDRA KUMAR SHARMA Vs. STATE OF U P AND OTHERS
|
March 5, 2018 |
|
DEVENDRA KUMAR SRIVASTAVA AND 2 OTHERS Vs. SURESH CHANDRA SRIVASTAVA (DECEASED)
|
February 16, 2018 |
|
DEVENDRA KUMAR VERMA & OTHERS Vs. SECRETARY, DEPARTMENT OF FINANCIAL SERVICES, MINIS
|
May 22, 2018 |
|
DEVENDRA KUMAR VISHWAKARMA AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
November 19, 2018 |
|
DEVENDRA NATH GUPTA Vs. STATE OF U P
|
August 10, 2018 |
|
DEVENDRA PAL SINGH SECY HIGH COURT CLASS IV EMPLOY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
|
January 30, 2018 |
|
DEVENDRA PRATAP RAI & 2 ORS Vs. STATE OF U P & 2 ORS
|
January 25, 2018 |
|
DEVENDRA SINGH Vs. STATE OF U P & 5 OTHERS
|
February 13, 2018 |
|
DEVENDRA SINGH Vs. VIPUL UPADHYAYA
|
December 3, 2018 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
February 16, 2018 |
|
DEVENDRA SINGH YADAV Vs. LEARNED COURT OF SPECIAL CHIEF JUDICIAL MAGISTRATE
|
October 3, 2018 |
|
DEVENDRA UPASHYAY Vs. BHUDEV PRASAD SHARMA
|
August 27, 2018 |
|
DEVESH KUMAR DWIVEDI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND 2 OTHERS
|
October 12, 2018 |
|
DEVESHWAR Vs. UNION OF INDIA AND 3 OTHERS
|
February 21, 2018 |
|
DEVI PRASAD MISHRA Vs. STATE OF U P THROUGH SECY BASIC EDU LKO & ORS
|
April 4, 2018 |
|
DEVI SAHAI UPADHYAY Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
DEVI SARA PUNMAGAR Vs. STATE OF U P
|
March 30, 2018 |
|
DEVI SARAN AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
DEVI SHANKAR SRIVASTAVA Vs. CHUNNI LAL GUPTA AND 4 ORS.
|
February 19, 2018 |
|
DEVI SHANKER RAI (DECEASED) & OTHERS Vs. PARWATI DEVI & OTHERS
|
April 16, 2018 |
|
DEVI SINGH Vs. STATE
|
May 10, 2018 |
|
DEVIJI MANDIR Vs. C O
|
May 3, 2018 |
|
DEVKI NANDAN AND 17 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
DEVMANI Vs. STATE OF U P AND 6 OTHERS
|
December 6, 2018 |
|
DEVRAHABABA UCHCHATAR MADHYAMIK VIDYALAYA Vs. ABDUL QAUM AND 5 OTHERS
|
August 20, 2018 |
|
DHAMPUR SUGAR MILLS LTD Vs. P O /LABOUR COURT RAMPUR
|
November 27, 2018 |
|
DHANANJAI SINGH Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
DHANESAR (SINCE DEAD) AND 4 OTHERS Vs. RAM MURAT (SINCE DEAD) AND 22 OTHERS
|
January 5, 2018 |
|
DHANMANI DEVI AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
December 5, 2018 |
|
DHANNAJAYA DUBEY @ LAL BABU Vs. STATE OF U P
|
April 6, 2018 |
|
DHANPAL AND OTHERS Vs. D D C AND ANOTHER
|
March 15, 2018 |
|
DHANSARI MAGAR Vs. STATE OF U P
|
July 17, 2018 |
|
DHANSINGH Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
DHARA SINGH AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
DHARAM PAL SATYA PAL AND G.B. NAGAR Vs. COMMISSIONER, U.P. TRADE TAX
|
February 15, 2018 |
|
DHARAM RAJ SINGH Vs. STATE OF U P & 2 ORS
|
January 10, 2018 |
|
DHARAM RAJ SINGH Vs. STATE
|
November 16, 2018 |
|
DHARAMJEET SINGH Vs. PRESCRIBED AUTHORITY/CITY MAGISTRATE, BULANDSHAHR AND 2 OTHERS
|
March 15, 2018 |
|
DHARAMPAL Vs. STATE
|
April 5, 2018 |
|
DHARAMPAL SINGH BHADAURIYA & ANOTHER Vs. STATE OF U P & ANOTHER
|
August 2, 2018 |
|
DHARM AVTAR SRIVASTAVA Vs. DISTRICT JUDGE UNNAO
|
August 30, 2018 |
|
DHARMENDRA Vs. STATE OF U P
|
January 24, 2018 |
|
DHARMENDRA (JUVENILE) Vs. STATE OF U.P. & ANOTHER
|
April 13, 2018 |
|
DHARMENDRA @ D.K. YADAV Vs. STATE OF U.P.
|
November 30, 2018 |
|
DHARMENDRA KUMAR Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
DHARMENDRA KUMAR Vs. STATE OF U P THRU COLLECTOR DIST HARDOI & ANR
|
October 1, 2018 |
|
DHARMENDRA KUMAR GUPTA AND ANOTHER Vs. HAR NARAIN (DEAD) AND 5 OTHERS
|
July 18, 2018 |
|
DHARMENDRA KUMAR SHARMA Vs. SOMENDRA BABU(SINCE DECEASED) AND 13 ORS
|
March 28, 2018 |
|
DHARMENDRA KUMAR SHARMA Vs. SOMENDRA BABU AND 13 OTHERS
|
January 18, 2018 |
|
DHARMENDRA MISHRA ( MAJOR B C ) Vs. PRADEEP KUMAR MISHRA & 4 OTHERS
|
February 1, 2018 |
|
DHARMENDRA NAIK Vs. STATE OF U P
|
August 3, 2018 |
|
DHARMENDRA RANA @ DHARMENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
DHARMENDRA SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF PANCHAYATI RA
|
February 19, 2018 |
|
DHARMRAJ Vs. STATE OF U P AND ANOTHER
|
July 30, 2018 |
|
DHARMVEER Vs. STATE OF U P & ANOTHER
|
July 4, 2018 |
|
DHARMVEER AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
DHARMVEER AND ANOTHER Vs. STATE OF U P
|
March 5, 2018 |
|
DHARNIDHAR Vs. STATE OF U P AND ANR
|
February 28, 2018 |
|
DHEER SINGH & OTHERS Vs. STATE OF U P
|
January 30, 2018 |
|
DHEERENDRA KUMAR AND ANOTHER Vs. AUTHORISED OFFICER AADHAR HOUSING FINANACE LTD AND
|
April 2, 2018 |
|
DHEERENDRA SEN PANDEY Vs. DISTRICT JUDGE DISTRICT MAHARAJGANJ
|
August 13, 2018 |
|
DHELAI AND OTHERS Vs. STATE OF U P
|
February 23, 2018 |
|
DHIRENDRA BAHADUR SINGH Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU CIVIL SECTT &ORS
|
September 25, 2018 |
|
DHIRENDRA KUMAR AND 25 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
October 23, 2018 |
|
DHIRENDRA KUMAR MISRA AND ANOTHER Vs. STATE OF U P THROUGH SECRETARY HOUSING LUCKNOW AND
|
February 5, 2018 |
|
DHIRENDRA PRATAP SINGH AND ORS Vs. UNION OF INDIA THROU,SECY MINISTRY OF ROAD TRANSPO
|
February 15, 2018 |
|
DHIRENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
October 5, 2018 |
|
DHIRPUR MULTI CENTER AND ANOTHER Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
January 9, 2018 |
|
DHODHA SINGH @ DONA SINGH Vs. STATE OF U P AND 6 ORS
|
April 24, 2018 |
|
DHRUV BHUSHAN DUBEY Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
DHRUV CHANDRA Vs. U P BASIC SHIKSHA PARISHAD AND 5 ORS
|
January 4, 2018 |
|
DIGGAJ PANDEY & ANR Vs. VIMLENDRA MOHAN PRATAP MISHRA & ANR
|
August 8, 2018 |
|
DIL KUMARI Vs. STATE OF U P
|
July 7, 2018 |
|
DILDAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
DILEEP Vs. STATE OF U P
|
April 6, 2018 |
|
DILEEP KUMAR YADAV AND ANOTHER Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD AND 3 OTHERS
|
November 14, 2018 |
|
DILEEP SAHANI Vs. STATE OF U P AND 2 OTHERS
|
April 17, 2018 |
|
DILIP KUMAR Vs. STATE OF UP AND ANOTHER
|
May 14, 2018 |
|
DILIP KUMAR AGARWAL AND ANOTHER Vs. KULDEEP KUMAR VAISH AND 7 ORS.
|
July 30, 2018 |
|
DILIP KUMAR SETH Vs. TULSI DAS AND 14 OTHERS
|
July 5, 2018 |
|
DILIP KUMAR SRIVASTAVA AND OTHERS Vs. UNION OF INDIA THROUGH SECY MINISTRY OF HOME AFFAI
|
January 31, 2018 |
|
DILSHAD @ DILLA Vs. STATE OF U P
|
May 9, 2018 |
|
DILSHAD AHMAD & ORS Vs. UNION OF INDIA & ANR
|
January 23, 2018 |
|
DINANATH MORYA AND OTHERS Vs. STATE OF U P THRU SECY HOME & ORS
|
January 19, 2018 |
|
DINANATH YADAV AND ANR Vs. STATE OF U P
|
March 12, 2018 |
|
DINESH Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
DINESH @ SONU TOMAR Vs. STATE OF U P
|
March 13, 2018 |
|
DINESH CHANDRA Vs. STATE OF U P AND 18 OTHERS
|
January 11, 2018 |
|
DINESH CHANDRA CHAUDHARY & ANOTHER Vs. STATE OF U P & OTHERS
|
January 23, 2018 |
|
DINESH CHANDRA GIHAR Vs. STATE OF U P AND 5 ORS
|
July 23, 2018 |
|
DINESH CHANDRA SHARMA Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
DINESH DUTTA Vs. STATE OF U P AND OTHERS
|
May 4, 2018 |
|
DINESH JAISWAL Vs. UNION OF INDIA
|
February 13, 2018 |
|
DINESH KUMAR Vs. STATE OF UP AND ANOTHER
|
April 4, 2018 |
|
DINESH KUMAR & ANOTHER Vs. STATE OF U P
|
July 19, 2018 |
|
DINESH KUMAR & OTHERS Vs. STATE OF U P ,THRU PRIN SECY , REVENUE, & OTHERS
|
March 27, 2018 |
|
DINESH KUMAR @ PANCHAM Vs. STATE OF U P
|
January 25, 2018 |
|
DINESH KUMAR DUBEY Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
DINESH KUMAR KESARWANI Vs. UNION OF INDIA
|
December 13, 2018 |
|
DINESH KUMAR RATHOR Vs. STATE OF U P AND 4 OTHERS
|
May 25, 2018 |
|
DINESH KUMAR SHARMA Vs. STATE OF U P AND 4 OTHERS
|
January 25, 2018 |
|
DINESH KUMAR SHARMA Vs. STATE OF U P AND 2 ORS
|
February 12, 2018 |
|
DINESH KUMAR SHARMA Vs. STATE OF U P AND 2 OTHERS
|
October 29, 2018 |
|
DINESH SINGH Vs. STATE OF U P THORUGH SECY SECONDARY EDU LUCKNOW AN
|
March 15, 2018 |
|
DINESH SINGH AND 85 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
DINESH SINGH CHAHAR Vs. STATE OF U P AND 8 OTHERS
|
October 11, 2018 |
|
DINESH SINGH CHAHAR Vs. STATE OF U.P. AND ORS.
|
November 13, 2018 |
|
DINESH TYAGI Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
DINKAR RAI Vs. HARDEV SINGH 8 OTHERS
|
October 23, 2018 |
|
DIPANSHI SINGH Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
May 14, 2018 |
|
DISTRICT BASIC EDUCATION OFFICER DISTRICT PRATAPGA Vs. C/M MATA BADAL SHRI KRISHNA LAGHU MANDYAMANIK VIDA
|
January 31, 2018 |
|
DISTRICT CO-OPERATIVE BANK LTD. BUDAUN Vs. KAMAL RASTOGI
|
October 9, 2018 |
|
DISTRICT INSPECTOR OF SCHOOLS Vs. SHOBHA RAM DHIMAN
|
November 12, 2018 |
|
DIVAKAR SINGH & ANOTHER Vs. STATE OF U P
|
October 25, 2018 |
|
DIVISIONAL DIRECTOR SOCIAL FORESTRY DIVISION AND A Vs. SARBATI DEVI
|
May 25, 2018 |
|
DIVISIONAL ENGINEER Vs. RAMAN SINGH AND ANOTHER
|
August 29, 2018 |
|
DIWAKAR PANDEY Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLIES LUCKN
|
May 16, 2018 |
|
DIWAKAR SHUKLA Vs. CHIEF ENGINEER & OTHERS
|
May 3, 2018 |
|
DIWAKAR TIWARI AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
DNT BRICK FIELD,THROUGH PROPRIETOR VIJAY KUMAR YAD Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY ENVIRONME
|
February 8, 2018 |
|
DOMESH RAJPOOT Vs. STATE OF U P THRU SECRY AND 2 OTHERS
|
April 2, 2018 |
|
DOST MOHD & OTHERS Vs. SHARIFA & OHTERS
|
September 27, 2018 |
|
DR ANIL KUMAR AGARWAL Vs. STATE OF U.P.
|
May 7, 2018 |
|
DR NEENA RAIZADA Vs. STATE OF U P & 3 ORS
|
April 18, 2018 |
|
DR. (SMT.) JOGENDRI KAUR Vs. STATE OF U.P.
|
February 27, 2018 |
|
DR. ALKA MISHRA Vs. STATE OF U.P. AND 2 OTHERS
|
August 24, 2018 |
|
DR. ANNIKA SINGH Vs. STATE OF U.P.
|
October 5, 2018 |
|
DR. ASHOK MISHRA AND 2 OTHERS Vs. RAM NIWAS AND 14 OTHERS
|
February 15, 2018 |
|
DR. GOPAL DASS AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
December 5, 2018 |
|
DR. ISLAM ALI Vs. STATE OF U.P.
|
January 19, 2018 |
|
DR. MEENAKSHI Vs. STATE OF U.P. AND 3 ORS
|
May 23, 2018 |
|
DR. MOHD. SUHAIL KHAN Vs. STATE OF U.P.
|
April 12, 2018 |
|
DR. RAM BABU Vs. STATE OF U.P.
|
May 25, 2018 |
|
DR. RAM PAL SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 13, 2018 |
|
DR. RUDRA PRATAP Vs. STATE OF U.P., PRINCIPAL SECRETARY ANIMAL HUSBANDRY DEPARTMENT LUCKNOW AND OTHERS
|
June 18, 2018 |
|
DR. SUNIL MALHOTRA Vs. SURENDRA SINGH AND 2 OTHERS
|
May 10, 2018 |
|
DR. ZAKIR ABDUL KARIM NAIK Vs. STATE OF U.P. AND ANOTHER
|
April 11, 2018 |
|
DRAKE AND SCULL WATER AND ENERGY INDIA PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
|
January 19, 2018 |
|
DRAUPADI KANODIA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
DRAVI NATH PURVA MADHYAMIK VIDYALAYA Vs. STATE OF U.P.
|
August 24, 2018 |
|
DRIPAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
DUDHNATH SINGH Vs. A D M , (F & R), JAUNPUR AND OTHERS
|
May 7, 2018 |
|
DUKHI Vs. STATE OF U.P.
|
October 3, 2018 |
|
DULARE Vs. PRESCRIBED AUTHORITY RAGULATED AREA, ROBERTSGANJ A
|
February 21, 2018 |
|
DULARE ALIAS RAM DULARE Vs. KRISHNA SHUKLA (SINCE DECEASED) AND 3 ORS
|
February 1, 2018 |
|
DULARI AND ANOTHER Vs. STATE OF U P AND OTHERS
|
February 28, 2018 |
|
DURGA DAS ALIAS DURGA PRASAD Vs. STATE OF U.P. AND OTHERS
|
May 6, 2018 |
|
DURGAWATI Vs. THE CONSOLIDATION COMMISSIONER
|
January 10, 2018 |
|
DURGAWATI DEVI Vs. STATE OF U P AND 5 OTHERS
|
January 5, 2018 |
|
DURGAWATI DUBEY Vs. STATE OF U.P. & 3 ORS.
|
October 8, 2018 |
|
DURGESH TIWARI AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
DURGESH TRIPATHI Vs. STATE OF U P AND ANOTHER
|
May 11, 2018 |
|
DURJAN SINGH AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 31, 2018 |
|
DUSHYANT Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
E S I Vs. NUBORD MANUFACTURING
|
February 9, 2018 |
|
E-SUVIDHA UPTRON BUILDING GOMTI NAGAR LKO THROU, P Vs. MADHU BALA SRIVASTAVA AND ORS
|
January 30, 2018 |
|
EJAJ AHMAD AND 9 OTHERS Vs. STATE OF U P AND ANOTHER
|
October 12, 2018 |
|
EKLAVYA KUMAR Vs. STATE OF U P THRU ADDL CHIEF SECY LOK NIRMAN VIBHA
|
January 19, 2018 |
|
ELECTRICITY DISTRIBUTION DIVISION Vs. AJUDDI
|
March 15, 2018 |
|
EMPLOYEES UNION BHARAT PUMPS AND COMPRESSORS LIMITED Vs. STATE OF U P
|
December 11, 2018 |
|
ENAMURRAHMAN Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
ENVIRAD PROJECTS PVT LTD KANPUR NAGAR Vs. STATE OF U P AND 4 OTHERS
|
January 18, 2018 |
|
ERA INFRA ENGINEERING LTD Vs. CENTRAL PUBLIC WORKS DEPTT OFFICER EXECUTIVE ENGINEER LKO
|
November 13, 2018 |
|
ERAM GIRLS DEGREE COLLEGE THRU MANAGER & ANR Vs. STATE OF U P THRU PRIN SECY BASIC EDU LKO & ORS
|
March 16, 2018 |
|
EXECUTIVE ENGINEER ELECTRICITY URBAN DISTRIBUTION Vs. STATE OF U P AND 2 OTHERS
|
February 21, 2018 |
|
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION-II Vs. STATE OF U P AND 2 OTHERS
|
August 27, 2018 |
|
EXECUTIVE ENGINEER, U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. NAZIR AND OTHERS
|
April 16, 2018 |
|
EXECUTIVE ENGINEER,WATER SUPLLY AND SANITATION AND Vs. ATUL PUMPS PRIVATE LTD
|
May 31, 2018 |
|
EXTACY PHARMACEUTICALS THROUGH ITS PROPRIETOR PARA Vs. STATE OF U P AND ANOTHER
|
April 9, 2018 |
|
F H MEDICAL COLLEGE Vs. UNION OF INDIA AND ANOTHER
|
August 16, 2018 |
|
FAGUVA DEVI & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
January 30, 2018 |
|
FAHAD & ORS Vs. STATE OF U P THRU PRIN SECY , HOME DEPTT & ORS
|
September 25, 2018 |
|
FAIZ QUDIR Vs. U P POWER CORPORATION LTD AND 2 OTHERS
|
March 6, 2018 |
|
FAIZANUL HAQ Vs. D M / COLLECTOR DISTT BALRAMPUR AND ORS
|
December 20, 2018 |
|
FAIZEE NOMANI Vs. KHWAJA SOAIB ULLA AND ANOTHER
|
July 19, 2018 |
|
FAIZUL HASAN AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
November 26, 2018 |
|
FAKHRUL HASAN ALIAS CHAND Vs. STATE OF U P
|
February 22, 2018 |
|
FAKIR CHANDRA & ANOTHER Vs. STATE OF U P
|
July 27, 2018 |
|
FAREED AHMAD & OTHERS Vs. STATE OF U P THR PRIN SECY REVENUE DEPTT LUCKNOW &
|
January 31, 2018 |
|
FARIDA IKBAL Vs. UNION OF INDIA AND 3 ORS
|
January 25, 2018 |
|
FARMAN Vs. STATE OF U P
|
March 22, 2018 |
|
FARZANA Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
FARZAND ALI Vs. STATE OF U.P.
|
July 24, 2018 |
|
FATEHPUR KSHETRIYA GRAMIN BANK Vs. ADDL. COMMISSIONER INCOME TAX
|
July 23, 2018 |
|
FAZIL @ AVESH Vs. STATE OF U P
|
April 9, 2018 |
|
FAZLURREHMAN Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
FEROZ VARUN GANDHI(M P ) Vs. STATE OF U P
|
December 21, 2018 |
|
FIELD COUNCIL OF NORWEGIAN EVANGELICAL MISSION & 2 ORS Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
FIREY SINGH AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
FIROZ Vs. STATE OF U.P.
|
May 18, 2018 |
|
FIROZ ALAM Vs. STATE OF U P AND 7 OTHERS
|
October 1, 2018 |
|
FIROZ ALI & ANOTHER Vs. STATE OF U P
|
January 29, 2018 |
|
FOOD CORPORATION OF INDIA THROUGH EXECUTIVE DIRECT Vs. HARI RAM
|
May 31, 2018 |
|
FREYR ENERGY SERVICES PVT. LTD. HYDERABAD Vs. STATE OF U.P. THRU. PRIN. SECY. COMMERCIAL TAXES DEPTT. & ANR.
|
March 5, 2018 |
|
FRIENDS AUTOMOBILES Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
October 12, 2018 |
|
FULA VATI Vs. STATE OF U.P. AND 4 OTHERS
|
February 2, 2018 |
|
G D A V KANYA INTER COLLEGE, ANOOPSHAHAR AND ANR Vs. STATE OF U P AND 2 OTHERS
|
January 11, 2018 |
|
G.B. BRICK FIELD NAGLA SIKANDAR Vs. COMMISSIONER OF TRADE TAX U.P. AT LUCKNOW
|
November 13, 2018 |
|
G.S.C. RAO Vs. STATE OF U.P.
|
September 26, 2018 |
|
GAGAN MALLAH Vs. STATE OF U P
|
January 16, 2018 |
|
GAJ RAJ Vs. STATE OF U P
|
May 10, 2018 |
|
GAJENDRA Vs. STATE OF U.P.
|
August 6, 2018 |
|
GAJENDRA PRASAD BHATNAGAR Vs. STATE OF U P AND 2 OTHERS
|
February 12, 2018 |
|
GAJENDRA SAHI Vs. STATE OF U P THROU,PRIN SECY AGRICULTURE EDUCATION
|
February 15, 2018 |
|
GAJENDRA SHARMA Vs. STATE OF U.P.
|
August 30, 2018 |
|
GAJENDRA SINGH Vs. ADDL. COMMISSIONER (J)
|
March 12, 2018 |
|
GAJENDRA SINGH Vs. STATE
|
January 5, 2018 |
|
GAJENDRA SINGH AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
GAJENDRA SINGH HIMANCHAL Vs. STATE OF UP AND ANOTHER
|
October 31, 2018 |
|
GAJJU Vs. STATE OF U.P.
|
December 7, 2018 |
|
GAJRAJ AND OTHERS Vs. STATE OF U P
|
January 25, 2018 |
|
GAJRAJ SINGH AND ANOTHER Vs. PAWAN KUMAR AND ANOTHER
|
February 6, 2018 |
|
GAJRAJ SINGH AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
July 17, 2018 |
|
GALIB AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
September 25, 2018 |
|
GANESH Vs. BOARD OF REVENUE, ALLAHABAD AND ORS.
|
March 28, 2018 |
|
GANESH CHANDRA TIWARI Vs. D D C , ALLD AND OTHERS
|
January 9, 2018 |
|
GANESH DUBEY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
GANESH PRASAD Vs. STATE OF U P
|
March 27, 2018 |
|
GANESH PRASAD AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 13, 2018 |
|
GANESH RAJBHAR AND ANR Vs. STATE OF U P
|
August 10, 2018 |
|
GANGA BRICK WORKS Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
November 16, 2018 |
|
GANGA DEVI AND ORS Vs. S S SINGH AND ANR
|
November 1, 2018 |
|
GANGA KISHAN SAHKARI SUGAR MILLS LTD Vs. COMMISSIONER, U P TRADE TAX, LUCKNOW
|
July 30, 2018 |
|
GANGA RAM @ GANGA SARAN & OTHERS Vs. STATE OF U.P.
|
May 15, 2018 |
|
GANGA SINGH @ GANGA RAM Vs. STATE OF U P
|
November 2, 2018 |
|
GANGADHAR DUBEY Vs. STATE OF U P AND 3 ORS
|
January 3, 2018 |
|
GANGU RAM Vs. RISHI PAL & ANOTHER
|
October 29, 2018 |
|
GANPAT & ANOTHER Vs. STATE
|
January 5, 2018 |
|
GANPATI VIDYAPEETH EDUCATIONAL INSTITUTE AND 7 OTH Vs. STATE OF U P AND 4 OTHERS
|
January 25, 2018 |
|
GAON SABHA/LAND MANAGEMENT COMMITTEE GRAM PANCHAYAT AND ANOTHER Vs. STATE OF U P AND 6 OTHERS
|
August 13, 2018 |
|
GARBAR YADAV Vs. STATE OF U P
|
January 30, 2018 |
|
GARIMA SINGH Vs. STATE OF U P AND 4 OTHERS
|
May 30, 2018 |
|
GAURA UDYOG AUDHOGIK UTPADAN SAHKARI SAMITI LTD Vs. STATE OF U P THRU SACHIV AND OTHERS
|
October 22, 2018 |
|
GAURAV Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
GAURAV SHARDA AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 14, 2018 |
|
GAURAV SHARMA Vs. STATE OF U P AND 4 OTHERS
|
September 18, 2018 |
|
GAURAV TEHRI Vs. UNION OF INDIA AND 4 OTHERS
|
January 8, 2018 |
|
GAURAV VISHAL Vs. BAR COUNCIL OF UTTAR PRADESH ALLAHABAD AND ANOTHER
|
August 23, 2018 |
|
GAURAV YADAV @ PHADKA Vs. STATE OF U P
|
March 30, 2018 |
|
GAURI SHANKER PRASAD Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
|
May 31, 2018 |
|
GAUTAM KUMAR Vs. STATE OF U.P AND OTHERS
|
July 18, 2018 |
|
GAUTAM PASI Vs. STATE OF U.P.
|
January 24, 2018 |
|
GAYA DEEN & ANOTHER Vs. MANGARU
|
March 7, 2018 |
|
GAYA PRASAD Vs. STATE OF U P
|
May 30, 2018 |
|
GAYA PRASAD Vs. THAKUR KRISHNA CHANDRA JI MAHRAJ VIRAJMAN MANDIR B
|
February 8, 2018 |
|
GAYA PRASAD & OTHERS Vs. STATE OF U P
|
May 10, 2018 |
|
GAYATRI DEVI Vs. STATE OF U P
|
July 24, 2018 |
|
GAYATRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 14 OTHERS
|
November 13, 2018 |
|
GEETA Vs. STATE OF U P
|
March 9, 2018 |
|
GEETA Vs. STATE OF U.P.
|
January 9, 2018 |
|
GEETA ARYAAMD ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
March 12, 2018 |
|
GEETA CHAUHAN @ SITA JAIRAM AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
GEETA JAI VATIKA COLONY Vs. COMMISSIONER COMMERCIAL TAXES U P
|
February 21, 2018 |
|
GEETA PATEL Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
GEETA SINGH Vs. JOINT COMMISSIONER AND JOINT REGISTRAR (COOPERATIVES) AND 3 ORS.
|
April 16, 2018 |
|
GEETA SRIVASTAVA Vs. KAILASH CHANDRA SINGHAL
|
February 12, 2018 |
|
GEETA VERMA AND ORS. Vs. MASTER NIHAL BAJPAI
|
July 3, 2018 |
|
GEETAM SINGH Vs. STATE OF U P AND 3 OTHERS
|
April 30, 2018 |
|
GENERAL MANAGER ALLAHABAD JAL SANSTHAN AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
May 31, 2018 |
|
GENERAL MANAGER FOOD CORPORATION OF INDIA AND 2 OTHERS Vs. UNION OF INDIA AND 2 OTHERS
|
October 31, 2018 |
|
GENERAL MANAGER KISAN SAHAKARI CHINI MILLS LTD . Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972/DEPUTY LABOUR COMMISSIONER AND OTHERS
|
November 12, 2018 |
|
GHAFFOR Vs. STATE AND OTHERS
|
August 29, 2018 |
|
GHAIZABAD DEVELOPMENT AUTHORITY Vs. MADAN LAL AND ANOTHER
|
April 17, 2018 |
|
GHAMANDI SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
GHAN SHYAM @ PAHADI Vs. STATE OF U P
|
May 9, 2018 |
|
GHAN SHYAM VERMA Vs. STATE OF U.P.
|
November 29, 2018 |
|
GHANARAM ENGINEERS AND CONTRACTOR Vs. COMMISSIONER COMMERCIL TAXES
|
October 24, 2018 |
|
GHANSHYAM DAS AGRAWAL Vs. SHYAM BIHARI GUTPA
|
April 20, 2018 |
|
GHANSHYAM DAS AGRAWAL AND 4 ORS Vs. SHYAM BIHARI GUTPA AND 2 ORS
|
April 11, 2018 |
|
GHANSHYAM VERMA Vs. STATE OF U P & ORS
|
February 2, 2018 |
|
GHANSHYAM YADAV Vs. STATE OF U P
|
September 13, 2018 |
|
GHIRAU S/O NANKAU Vs. MATA BADAL SINGH & 2 ORS
|
September 5, 2018 |
|
GHOORA Vs. STATE OF U P AND OTHERS
|
February 7, 2018 |
|
GHURAHOO PRASAD ALIAS G PRASAD AND OTHERS Vs. STATE OF U P THORUGH PRINCIPAL SECY DEPT OF HEALTH & ORS
|
August 13, 2018 |
|
GIRDHARI Vs. STATE OF U P
|
February 27, 2018 |
|
GIRIJA PRASAD GUPTA Vs. STATE OF U P AND ANR
|
March 29, 2018 |
|
GIRISH AGRAWAL Vs. UNION OF INDIA THROUGH ASSITANT COMMISSIONER, CUSTOMS (PREVENTIVE), VARANASI AND ANOTHER
|
July 9, 2018 |
|
GIRISH KUMAR GUPTA Vs. STATE OF U.P. AND ANR.
|
July 2, 2018 |
|
GIRISH KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY , HOUSING & 3 OTHERS
|
February 19, 2018 |
|
GIRISH PATHAK @ GIRISH PARASHARI Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
GIRJA DEVI AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 20, 2018 |
|
GIRJA SHANKAR Vs. STATE OF U P AND 3 OTHERS
|
May 16, 2018 |
|
GIRRAJ AND 14 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
GIRRAJ KISHOR Vs. RAMESHWAR PRASAD SHARMA AND ANOTHER
|
April 16, 2018 |
|
GIRWAR AND OTHERS Vs. STATE OF U P
|
March 13, 2018 |
|
GITAM SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 ETAH AND 2 OT
|
February 2, 2018 |
|
GLAXO SMITH KLINE PHARMACEUTICALS LTD Vs. COMMISSIONER TRADE TAX LUCKNOW
|
August 2, 2018 |
|
GLOBAL ENGINEERS AND DEVELOPERS Vs. STATE OF U P AND 3 OTHERS
|
February 1, 2018 |
|
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. STATE OF U P AND 02 OTHERS
|
September 18, 2018 |
|
GOLU Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
GOLU YADAV Vs. STATE OF U P
|
March 13, 2018 |
|
GOPAL & 3 OTHERS Vs. AMAR JEET SINGH & 11 OTHERS
|
March 20, 2018 |
|
GOPAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 8, 2018 |
|
GOPAL KESARWANI Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) LUCKNOW & ORS
|
December 12, 2018 |
|
GOPAL SARAN KOTHIWAL AND 2 OTHERS Vs. UNION OF INDIA AND 2 OTHERS
|
February 28, 2018 |
|
GOPAL SWAROOP PANDIT Vs. STATE OF U P
|
March 23, 2018 |
|
GOPAL YADAV Vs. STATE OF U P
|
September 7, 2018 |
|
GOPI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
January 29, 2018 |
|
GOPI CHAND AND ANR Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 11 AGRA AND 12 ORS
|
April 12, 2018 |
|
GOPI CHANDRA Vs. STATE OF U P THROUGH PRN SECY PANCHAYAT RAJ & 4 OR
|
February 2, 2018 |
|
GOPI CHANDRA Vs. SHIV CHARAN GIRI
|
September 27, 2018 |
|
GOPI SHYAM Vs. UNION OF INDIA AND 3 ORS
|
February 1, 2018 |
|
GORAKHPUR TEXPARK PRIVATE LTD Vs. STATE OF U P THRU PRINCIPAL SECRY , INDUSTRIAL DEVP & ORS
|
July 2, 2018 |
|
GORAV Vs. STATE OF U P AND 2 OTHERS
|
February 28, 2018 |
|
GOTI RAM Vs. STATE OF U P
|
May 15, 2018 |
|
GOVARDHAN Vs. CHHOTKAU AND ANOTHER
|
February 8, 2018 |
|
GOVIND SINGH Vs. RAJENDRA PRASAD GUPTA AND 2 OTHERS
|
May 7, 2018 |
|
GRANITE GATE PROPERTIES PVT LTD Vs. STATE OF U P
|
January 23, 2018 |
|
GRASIM INDUSTRIES LIMITED Vs. STATE OF U P AND 2 OTHERS
|
February 22, 2018 |
|
GREEN LAND FRUITS AND VEGETABLES PVT LTD Vs. STATE OF U P AND 2 ORS
|
April 11, 2018 |
|
GUDDA @ AMIT KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
GUDDAN & OTHERS Vs. STATE OF U P & ANOTHER
|
January 10, 2018 |
|
GUDDI Vs. STATE OF U P THR, PRIN SECY DEPTT OF URBAN LAND CE
|
March 5, 2018 |
|
GUDDO KUSHWAHA Vs. STATE OF U.P.
|
September 4, 2018 |
|
GUDDU Vs. STATE OF U P
|
November 1, 2018 |
|
GUDDU @ JITENDRA Vs. STATE OF U P
|
August 2, 2018 |
|
GUDDU @ MODH SADIQUE & ORS Vs. STATE
|
March 28, 2018 |
|
GUDDU DUEVEDI @ ARVIND KUMAR Vs. STATE OF UP
|
May 3, 2018 |
|
GUDDU YADAV Vs. STATE OF U P
|
July 5, 2018 |
|
GUDIYA AWASTHI Vs. STATE OF U.P. AND ORS.
|
September 4, 2018 |
|
GUFRAN ALI Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
GULAB Vs. STATE OF U P AND 5 OTHERS
|
May 17, 2018 |
|
GULAB CHAND & ANOTHER Vs. STATE OF U P
|
April 4, 2018 |
|
GULAB CHAND RAI Vs. STATE OF U P AND 2 OTHERS
|
September 10, 2018 |
|
GULAB CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
|
March 30, 2018 |
|
GULAFERUN Vs. STATE OF U P AND 87 ORS
|
May 24, 2018 |
|
GULFAM MALIK AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
September 27, 2018 |
|
GULZAR Vs. STATE OF U P
|
September 25, 2018 |
|
GUNJAN SHARMA Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
GUNJIT SINGH KUMAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
GUPTA TRADERS Vs. STATE OF U.P.
|
June 6, 2018 |
|
GURJEET SINGH Vs. STATE OF U P
|
April 9, 2018 |
|
GURMUKH DAS AND ANOTHER Vs. ADDITIONAL JUDGE SMALL CAUSES
|
February 26, 2018 |
|
GUROO SARAN SINGH & ANOTHER Vs. DIRECTOR OF CONSOLIDATION, FATEHPUR & OTHERS
|
May 3, 2018 |
|
GURU DEV SINGH Vs. STATE OF U P AND ANR
|
September 18, 2018 |
|
GURU PRASAD Vs. STATE OF U P
|
May 31, 2018 |
|
GURU SHARAN SINGH NIRANJAN Vs. STATE OF U P THRU ADDL CHIEF SECY DEPTT OF BASIC E
|
February 20, 2018 |
|
GURUBHAN SINGH Vs. ASHUTOSH MISHRA
|
August 3, 2018 |
|
GYAN BHARTI MADHYAMIK VIDYALAYA CHAK KALUTI Vs. ADDITIONAL COLLECTOR AND 4 OTHERS
|
December 21, 2018 |
|
GYAN CHANDRA Vs. STATE OF U P
|
September 19, 2018 |
|
GYAN CHANDRA AND 37 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 15, 2018 |
|
GYAN CHANDRA VISHWAKARMA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
GYAN PRAKASH AGARWAL Vs. STATE OF U.P. AND ANOTHER
|
May 15, 2018 |
|
GYAN PRAKASH PANDEY Vs. STATE OF UP THRU ADDL CHIEF SECY PUBLIC WORKS DEPT
|
May 24, 2018 |
|
GYAN SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
GYANENDRA & OTHERS Vs. STATE OF U P
|
March 16, 2018 |
|
GYANENDRA KUMAR Vs. INDIAN OVERSEAS BANK AND 4 ORS
|
May 21, 2018 |
|
H D F C ERGO Vs. SAPNA DEVI AND OTHERS
|
August 21, 2018 |
|
H D F C ERGO GENERAL INSURANCE CO LTD Vs. RAMKALI AND 4 OTHERS
|
April 4, 2018 |
|
HAASIM Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
HABIB Vs. STATE OF U P ,THRU SECRETARY, URBAN DEVELOPMENT &
|
February 8, 2018 |
|
HABIB AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
HABIBUDDIN HAIDER Vs. STATE OF U.P. & ORS
|
December 20, 2018 |
|
HABIBULLAH Vs. BOARD OF REVENUE, U P AT ALLD AND OTHERS
|
April 4, 2018 |
|
HABIBURRAHMAN AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 23, 2018 |
|
HABIBURREHMAN AND ANOTHER Vs. MANGALA DEVI (SINCE DECEASED) AND 6 OTHERS
|
October 30, 2018 |
|
HAIDER ALI Vs. STATE OF U P & ORS
|
March 15, 2018 |
|
HAIDER ANSARI Vs. STATE
|
February 22, 2018 |
|
HAJI ABDUL SATTAR Vs. HAJI ABDUL HAJ (SINCE DECEASED)
|
August 20, 2018 |
|
HAJI AKHLAKH Vs. UNION OF INDIA AND 5 OTHERS
|
March 30, 2018 |
|
HAJI KUNNI KHAN Vs. KAPIL AGRAWAL
|
September 26, 2018 |
|
HAJI TAUHED ALAM (SINCE DECEASED) AND 8 OTHERS Vs. SALEEM AHMAD KHAN
|
September 20, 2018 |
|
HAKIM KHAN Vs. STATE OF U.P. AND ORS.
|
September 20, 2018 |
|
HAKIM SINGH AND 11 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
HAKIM SINGH YADAV Vs. SUBODH KUMAR AND ANOTHER
|
January 3, 2018 |
|
HALEEM @ ALEEM Vs. STATE OF U P
|
April 5, 2018 |
|
HALIMAN Vs. TEHSILDAR (JUDICIAL) TEHSIL HAIDERGARH DISTT BARABANKI &ORS
|
December 21, 2018 |
|
HANIF AHAMAD Vs. STATE OF U P AND 5 ORS
|
March 20, 2018 |
|
HANIF AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
HANSRAJ SINGH Vs. STATE OF U P AND 7 OTHERS
|
April 5, 2018 |
|
HANSRAM AND 7 ORS Vs. STATE OF U P AND 2 ORS
|
February 1, 2018 |
|
HANUMAN DAS KESRI Vs. STATE OF U P THRU SECRETARY, NAGAR VIKAS, U P AND OTHERS
|
April 26, 2018 |
|
HANUMAN SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF HOME GOVT OF UP & ORS
|
September 13, 2018 |
|
HAR PAL SINGH Vs. SANTOSH KUMARI
|
August 24, 2018 |
|
HARBAL AND 9 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
HARDEV SINGH Vs. STATE OF U.P. AND ANOTHER
|
April 18, 2018 |
|
HARDWARI LAL Vs. STATE OF U P THRU PRIN SECY AGRICULTURE AND ORS
|
July 18, 2018 |
|
HARDWARI LAL Vs. ADDL DISTRICT JUDGE, COURT NO 4,LAKHIMPUR KHERI &
|
February 7, 2018 |
|
HARENDRA KUMAR GUPTA Vs. STATE OF U P & OTHERS
|
March 28, 2018 |
|
HARENDRA PRATAP SINGH AND 27 ORS Vs. UNION OF INDIA AND 3 ORS
|
May 14, 2018 |
|
HARENDRA SINGH Vs. STATE OF UP THRU PRIN SECY ANIMAL HUSBANDRY DEPTT
|
April 4, 2018 |
|
HARENDRA SINGH & ANOTHER Vs. STATE OF U P
|
July 4, 2018 |
|
HARI CHAND @ HARISCHAND Vs. STATE OF U.P. AND 4 OTHERS
|
May 24, 2018 |
|
HARI CHANDRA Vs. DIRECTOR OF EDUCATION
|
November 1, 2018 |
|
HARI DAYAL Vs. STATE OF U.P.
|
February 6, 2018 |
|
HARI GOVIND LAL SRIVASTAVA Vs. SARASWATI DEVI
|
August 14, 2018 |
|
HARI NAM Vs. STATE OF U.P. AND ORS.
|
December 10, 2018 |
|
HARI NARAYAN YADAV Vs. STATE OF U P AND 5 OTHERS
|
April 5, 2018 |
|
HARI NATH YADAV Vs. STATE OF U P AND 04 OTHERS
|
March 14, 2018 |
|
HARI OM Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
HARI PAL SINGH Vs. STATE OF U P
|
January 31, 2018 |
|
HARI RAM Vs. STATE OF U P AND 3 OTHERS
|
February 12, 2018 |
|
HARI RAM Vs. STATE OF U P & ANOTHER
|
April 4, 2018 |
|
HARI RAM GUPTA Vs. STATE OF U P AND 5 OTHERS
|
December 12, 2018 |
|
HARI SHANKAR PANDEY & OTHERS Vs. CHANDRABHAN & OTHERS
|
April 23, 2018 |
|
HARI SHANKAR SHUKLA & OTHERS Vs. STATE OF U P
|
May 11, 2018 |
|
HARI SHANKAR SINGH Vs. STATE OF U P AND 4 OTHERS
|
February 13, 2018 |
|
HARI SHANKER Vs. OM PRAKASH AND ORS
|
February 5, 2018 |
|
HARI SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
HARI SINGH Vs. STATE OF UP AND 3 OTHERS
|
April 21, 2018 |
|
HARI SINGH Vs. STATE OF U.P. AND OTHERS
|
April 20, 2018 |
|
HARI SINGH @ HARI RAM SINGH Vs. STATE OF U P AND 3 OTHERS
|
February 12, 2018 |
|
HARI SWAROOP CHAUDHARY Vs. STATE OF U P
|
March 14, 2018 |
|
HARIDAYEE Vs. STATE OF U P THRU SECY REVENUE LUCKNOW AND ORS
|
December 21, 2018 |
|
HARIMOHAN NIRANJAN Vs. STATE OF U P AND 02 OTHERS
|
April 3, 2018 |
|
HARIOM PASWAN Vs. SUDHIR KUMAR AND OTHERS
|
February 20, 2018 |
|
HARIOM PRAKASH SINHA Vs. STATE OF U.P. AND 3 OTHERS
|
October 12, 2018 |
|
HARIOM SINGH Vs. STATE OF U P AND ANOTHER
|
January 12, 2018 |
|
HARISH CHANDRA Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE AND ORS.
|
May 23, 2018 |
|
HARISH CHANDRA Vs. STATE OF U.P.
|
March 20, 2018 |
|
HARISH CHANDRA AND ANOTHER Vs. NIROTTAM SINGH AND ANOTHER
|
May 15, 2018 |
|
HARISH CHANDRA AND ORS. Vs. STATE OF U.P.
|
November 26, 2018 |
|
HARISH CHANDRA KORI Vs. STATE OF U P
|
April 5, 2018 |
|
HARISH CHANDRA MISHRA AND 7 ORS Vs. STATE OF U P AND ANOTHER
|
July 11, 2018 |
|
HARISH CHANDRA PANDEY AND 2 OTHERS Vs. CHIEF REVENUE OFFICER AND 6 OTHERS
|
August 13, 2018 |
|
HARISH MEHRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER E.P.F.O LKO AND ORS
|
November 2, 2018 |
|
HARISH NIGAM Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE CT NO 12 LKO
|
February 16, 2018 |
|
HARISHANKAR Vs. STATE OF U.P.
|
January 20, 2018 |
|
HARLEY FOODS PRODUCTS PVT LTD Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
HARMUKHI Vs. STATE OF U P AND 4 OTHERS
|
January 30, 2018 |
|
HARSHUL AGRAWAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
HARSWAROOP SHARMA Vs. ANIL KUMAR PANDEY AND ANOTHER
|
January 25, 2018 |
|
HARVEER PARIHAR AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 27, 2018 |
|
HARVEER SINGH Vs. STATE OF U P
|
March 28, 2018 |
|
HARVEER SINGH @ HARVEER SINGH CHAHAR Vs. STATE OF U P AND ANOTHER
|
April 17, 2018 |
|
HARVINDAR SINGH Vs. STATE OF U P
|
March 9, 2018 |
|
HARYANA FREIGHT CARRIER (P). LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
April 4, 2018 |
|
HASAN JAHAN Vs. STATE OF U P & 3 OTHERS
|
January 19, 2018 |
|
HASEEN GROUP, VARANASI Vs. STATE OF U P AND 3 OTHERS
|
January 9, 2018 |
|
HASINA BANO AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
October 10, 2018 |
|
HASNU Vs. ADDL. COLLECTOR(J)/D.D.C. BALRAMPUR
|
November 20, 2018 |
|
HAWKINS COOKERS LTD Vs. STATE OF U P AND 3 OTHERS
|
October 4, 2018 |
|
HAZARI LAL Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
|
March 27, 2018 |
|
HEERA LAL Vs. STATE OF U P AND 5 OTHERS
|
August 30, 2018 |
|
HEERA LAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
HEERA LAL YADAV Vs. STATE OF U P
|
March 22, 2018 |
|
HEERA LAL YADAV AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 12, 2018 |
|
HEERA WATI DEVI Vs. ADDL COMMISSIONER
|
January 18, 2018 |
|
HEERAMATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 18, 2018 |
|
HEERAWATI DEVI Vs. STATE OF U P AND 3 ORS
|
September 12, 2018 |
|
HEM SINGH & OTHERS Vs. STATE OF U P
|
April 23, 2018 |
|
HEMADUL HASAN Vs. STATE OF U.P.
|
August 10, 2018 |
|
HEMANT GODHA AND ANOTHER Vs. STATE OF U P
|
March 6, 2018 |
|
HEMANT KAMRA Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
HEMANT KUMAR AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
HEMANT KUMAR SHAKYA Vs. U O I THRU ASST DIRECTOR E D PREVENTION OF MONEY L
|
March 28, 2018 |
|
HEMANT MOHAN & ANOTHER Vs. STATE OF U P & ANOTHER
|
May 16, 2018 |
|
HEMANT YADAV Vs. STATE OF U P
|
June 19, 2018 |
|
HIMALAYA CONSTRUCTION CO AND ANOTHER Vs. PURVANCHAL COOPERATIVE BANK LTD AND 2 OTHERS
|
February 5, 2018 |
|
HIMANI SINGH Vs. STATE OF U P AND 2 OTHERS
|
December 6, 2018 |
|
HIMANSHU SHUKLA AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
April 13, 2018 |
|
HINA Vs. STATE OF U P AND 4 OTHERS
|
March 15, 2018 |
|
HINCHA RAM Vs. DY. DIRECTOR OF CONSOLIDATION & 5 OTHERS
|
January 12, 2018 |
|
HINCHH LAL Vs. U P STATE WAREHOUSING CORPORATION THRU ITS CHAIRMA
|
March 30, 2018 |
|
HIND TIMBER MERCHANT Vs. STATE OF U.P.
|
October 10, 2018 |
|
HINDALCO INDUSTRIES LIMITED Vs. STATE OF U.P. AND 4 OTHERS
|
November 2, 2018 |
|
HINDALCO INDUSTRIES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT NAD 13 OTHERS
|
July 30, 2018 |
|
HINDALCO INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT AND ANR
|
October 26, 2018 |
|
HINDI DAINIK RAJ PATH NEWSPAPER AND 2 OTHERS Vs. UNION OF INDIA AND 2 OTHERS
|
February 21, 2018 |
|
HINDUSTAN AERONAUTICS LTD. Vs. HINDUSTAN AERONAUTICS KARMCHARI SABHA
|
March 15, 2018 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX U.P.GOMTI NAGR LUCKNOW
|
November 13, 2018 |
|
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 30, 2018 |
|
HINDUSTAN PETROLEUM CORPORATION LTD., THRU. AUTH. SIGNATORY Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. AND OTHERS
|
May 7, 2018 |
|
HINDUSTAN TRADERS THRU PROP. ASGAR ALI Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
March 6, 2018 |
|
HINDUSTAN UNILEVER LTD , MUMBAI Vs. STATE OF U P AND ORS
|
February 2, 2018 |
|
HIRDESH BIHARI YADAV Vs. PRATAP SINGH YADAV AND 2 OTHERS
|
May 30, 2018 |
|
HOSHIYAR Vs. STATE OF U P AND 3 OTHERS
|
February 6, 2018 |
|
HUBLAL SHAH @ HUBLAL SAHU Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
HUKAM SINGH Vs. STATE OF U.P.
|
May 10, 2018 |
|
HUKUM LAL @ HUKUM SINGH AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
HUSYAR SINGH Vs. STATE OF U P
|
January 24, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJESH RANA AND 3 OTHERS
|
August 9, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KISHAN
|
January 18, 2018 |
|
IDRISH Vs. STATE OF U.P.
|
September 24, 2018 |
|
IDRISH (MINOR) Vs. STATE OF U.P.
|
April 9, 2018 |
|
IFTEKAR HUSSAIN Vs. STATE OF U P AND 2 ORS
|
February 7, 2018 |
|
IKBAL Vs. STATE OF U P & ANOTHER
|
April 30, 2018 |
|
IKBAL ALIAS BALEY QURAISHI Vs. STATE OF U P
|
April 13, 2018 |
|
IKBAL AND 21 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 27, 2018 |
|
IKRAR AHMAD Vs. SHIV DEVI AND ANOTHER
|
July 17, 2018 |
|
ILAICHEE AND ANOTHER Vs. BOARD OF REVENUE U P AT ALLD AND OTHERS
|
April 16, 2018 |
|
ILIYAS & OTHERS Vs. STATE OF U P
|
April 12, 2018 |
|
IMAMUDDIN Vs. STATE OF U P AND 2 ORS
|
February 1, 2018 |
|
IMI NORGREN HERION (PVT ) LTD Vs. LABOUR COURT, U P NOIDA AND 3 OTHERS
|
October 8, 2018 |
|
IMRAN Vs. STATE OF U P
|
February 22, 2018 |
|
IMRAN Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
IMRAN Vs. UNION OF INDIA
|
February 19, 2018 |
|
IMRAN Vs. STATE OF U.P.
|
February 20, 2018 |
|
IMRAN @ TENDU Vs. ADHIKSHAK
|
March 30, 2018 |
|
IMRAN AHMAD Vs. STATE OF U.P.
|
October 27, 2018 |
|
IMRAN SIDDIQUI Vs. STATE OF U P THR PRIN SECY IRRIGATION DEPTT LKO &
|
February 15, 2018 |
|
IMTIAZ AHMAD Vs. STATE OF U P AND 02 OTHERS
|
April 5, 2018 |
|
IMTIAZ SAYED HUSSAIN Vs. UNION OF INDIA
|
May 22, 2018 |
|
IN MATTER OF Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM L
|
March 12, 2018 |
|
IN MATTER OF GOODS OF LATE AMAR NATH PANDEY, SATYA VATI PANDEY Vs. STATE
|
July 16, 2018 |
|
IN RE Vs. RAMDAS SRINIWAS NAYAK
|
October 10, 2018 |
|
IN RE AN UNFORTUNATE INCIDENT IN UNNAO OF RAPE AND Vs. STATE OF U P
|
May 21, 2018 |
|
IN RE AN UNFORTUNATE INCIDENT IN UNNAO OF RAPE AND MURDER PUBLISHED IN VARIOUS NEWSPAPERS Vs. STATE OF U P
|
April 13, 2018 |
|
IN RE. Vs. STATE OF U.P.
|
April 13, 2018 |
|
IN THE MATTER OF GOODS OF LATE RAI BHARAT KUMAR Vs. STATE
|
March 14, 2018 |
|
IN THE MATTER OF LATE SMT. KALAWATI AND ANR. Vs. STATE
|
May 7, 2018 |
|
IN THE MATTER OF THE GOODS OF LATE PRASHANT MIDDHA AND OTHERS Vs. STATE
|
March 19, 2018 |
|
IN THE MATTER OF: DAKSHINANCHAL VIDYUT VITRAN NIGAM L. Vs. RELIANCE INFRASTRUCTURE LIMITED
|
March 12, 2018 |
|
INAYATULLA KHAN Vs. STATE OF U P THRU PRIN SECY (HOME)CIVIL SECTT LUCKNOW & ORS
|
January 12, 2018 |
|
INDAL @ INDRAJEET PRASAD AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
INDARAJ @ RAJ @ INDRA JEET Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
January 19, 2018 |
|
INDEPENDENT POWER PRODUCERS ASSOCIATION OF INDIA Vs. UNION OF INDIA & 5 ORS
|
August 27, 2018 |
|
INDER JEET Vs. STATE OF U P THRU SECY REVENUE CIVIL SECTT LKO & ANR
|
November 1, 2018 |
|
INDIA GOOD NEWS ASSOCIATES Vs. INCOME TAX OFFICER AND 3 OTHERS
|
November 2, 2018 |
|
INDIAN COUNCIL OF AGRICULTURE RESEARCH THROUGH DIR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
May 28, 2018 |
|
INDIAN HUME PIPE COMPANY LTD Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN PLANNING &OR
|
December 21, 2018 |
|
INDIAN INSTITUTE OF TECHNOLOGY AND 3 OTHERS Vs. ABHINAV KUMAR AND 6 OTHERS
|
May 29, 2018 |
|
INDIAN OIL CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
May 28, 2018 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF U P AND ANOTHER
|
May 4, 2018 |
|
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA THRU G M
|
November 1, 2018 |
|
INDIAN OIL CORPORATION LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
March 5, 2018 |
|
INDIAN OIL CORPORATION PIPE LINE WORKERS UNION AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
April 6, 2018 |
|
INDIAN POTASH LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
August 20, 2018 |
|
INDRA Vs. UNION OF INDIA AND 04 OTHERS
|
March 27, 2018 |
|
INDRA BAHADUR Vs. D D C , ALLD AND OTHERS
|
March 15, 2018 |
|
INDRA BAHADUR SINGH Vs. STATE OF U P THRU SECY AND 4 OTHERS
|
January 12, 2018 |
|
INDRA DHWAJ JAIN Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
January 11, 2018 |
|
INDRA KUMAR & ORS Vs. STATE OF U P
|
May 10, 2018 |
|
INDRA KUMAR @ PUTTAN Vs. STATE OF U P AND ANOTHER
|
April 12, 2018 |
|
INDRA PAL SINGH Vs. STATE OF U P & ANR
|
February 28, 2018 |
|
INDRA PAL SINGH Vs. STATE
|
August 6, 2018 |
|
INDRA SEN SINGH Vs. STATE OF U P
|
April 2, 2018 |
|
INDRAJEET Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
INDRAJEET AND ANOTHER Vs. STATE OF U.P.
|
March 14, 2018 |
|
INDRAJEET SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 5, 2018 |
|
INDRAJEET SINGH Vs. STATE OF U P
|
May 18, 2018 |
|
INDRAKESH YADAV AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 29, 2018 |
|
INDRAPAL SINGH AND ANOTHER Vs. STATE OF U P
|
July 31, 2018 |
|
INDRAPAL SINGH SACHAN Vs. STATE OF U P AND 4 OTHERS
|
February 7, 2018 |
|
INDRAVEER SINGH Vs. STATE OF U P AND 4 OTHERS
|
January 31, 2018 |
|
INDRAWATI Vs. BOARD OF REVENUE THRU MEMBER JUDICIAL ALLAHABAD &
|
January 30, 2018 |
|
INDU DEVI Vs. ZILA SAMAJ KALYAN ADHIKARI KUSHINAGAR AND ANOTHER
|
May 23, 2018 |
|
INDUSTRIAL AND BUILDING GLASS INDUSTRIES Vs. UNION OF INDIA AND 6 OTHERS
|
July 5, 2018 |
|
INSHADEE Vs. JOINT COMMISSIONER FOOD
|
February 1, 2018 |
|
INSHADEE AND ANOTHER Vs. JOINT COMMISSIONER (FOOD) MEERUT MANDAL & 6 OTHERS
|
January 10, 2018 |
|
INSRAM ALI AND OTHERS Vs. KRISHI UTPADAN MANDI SAMITI AND OTHERS
|
July 20, 2018 |
|
INTEJAR Vs. ADDL. DISTT. AND SESS. JUDGE COURT NO. 7 SULTANPUR AND ORS.
|
March 23, 2018 |
|
IQBAL @ BIRAI Vs. STATE OF U P
|
April 12, 2018 |
|
IQRAM Vs. STATE
|
March 5, 2018 |
|
IRFAN Vs. STATE OF U P
|
March 9, 2018 |
|
IRFAN Vs. STATE OF U P & ANOTHER
|
September 24, 2018 |
|
IRFAN @ NAKA Vs. STATE OF U P
|
April 25, 2018 |
|
IRSAD AHMAD Vs. SUB DIVISIONAL MAGISTRATE
|
August 2, 2018 |
|
IRSHAD AHMAD KHAN Vs. STATE OF U P AND 2 OTHERS
|
October 27, 2018 |
|
IRSHAD AHMAD KHAN Vs. STATE OF U P
|
October 27, 2018 |
|
ISHA Vs. STATE OF U P AND 2 OTHERS
|
February 26, 2018 |
|
ISHRAT JAHAN Vs. STATE OF U P AND 3 OTHERS
|
March 7, 2018 |
|
ISHTIYAQUE AHMAD Vs. D M AND OTHERS
|
January 12, 2018 |
|
ISHWAR DEEN Vs. SMT. PRABHA AWASTHI
|
May 3, 2018 |
|
ISHWAR PAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
ISHWAR RAJBHAR Vs. STATE OF U P
|
March 14, 2018 |
|
ISHWARI PRASAD DEVI PRASAD Vs. VISHU AGARWAL
|
August 8, 2018 |
|
ISLAM Vs. UP-ZILADHIKARI/ ASST.COLLECTOR
|
November 20, 2018 |
|
ISLAM ALI AND ANOTHER Vs. STATE OF U P
|
January 19, 2018 |
|
ISMAIL KHAN Vs. STATE OF U P AND ANOTHER
|
March 6, 2018 |
|
ITA DEVI Vs. BESTLEY GOODS TRANSPORT CORPORATION AND ANOTHER
|
March 9, 2018 |
|
ITC LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT
|
December 18, 2018 |
|
JAFAR AHAMAD KHAN Vs. STATE OF U.P.
|
December 14, 2018 |
|
JAFAR AHMAD KHAN Vs. STATE OF U P
|
March 30, 2018 |
|
JAG MOHAN Vs. COMMISSIONER & OTHERS
|
January 3, 2018 |
|
JAG MOHAN & ANOTHER Vs. STATE OF U P
|
April 13, 2018 |
|
JAG MOHAN MALHOTRA Vs. STATE OF U P AND 5 ORS
|
May 16, 2018 |
|
JAG MOHAN SINGH Vs. STATE
|
August 30, 2018 |
|
JAG PAL SINGH Vs. UNION OF INDIA
|
March 21, 2018 |
|
JAG PRASAD ALIAS TIGGHI Vs. STATE OF U P
|
March 14, 2018 |
|
JAG RAM AND 46 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
|
August 9, 2018 |
|
JAGAN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 13, 2018 |
|
JAGANNATH KAHAR Vs. P.O., LABOUR COURT KANPUR
|
November 27, 2018 |
|
JAGANNATH RAM Vs. STATE OF U P AND 3 OTHERS
|
January 8, 2018 |
|
JAGANNATH SINGH Vs. STATE OF U P AND 3 OTHERS
|
October 31, 2018 |
|
JAGARNATH RAM Vs. STATE OF U P & OTHERS
|
January 12, 2018 |
|
JAGAT NARAIN EX-ASSISTANT GUARD Vs. STATE OF U P
|
August 21, 2018 |
|
JAGAT NARAYAN GUPTA Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
JAGAT SINGH Vs. C B I
|
May 14, 2018 |
|
JAGDEEP SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
JAGDEO AND OTHERS Vs. STATE OF U.P.
|
July 7, 2018 |
|
JAGDISH Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
JAGDISH Vs. MANI RAM AND ANR
|
December 17, 2018 |
|
JAGDISH Vs. STATE OF U P AND 3 OTHERS
|
January 12, 2018 |
|
JAGDISH & ANOTHER Vs. STATE OF U P & ANOTHER
|
May 3, 2018 |
|
JAGDISH & OTHERS Vs. STATE OF U P
|
April 26, 2018 |
|
JAGDISH PRASAD Vs. COMMISSIONER SAHARANPUR DIVI AND 3 OTHERS
|
March 16, 2018 |
|
JAGDISH PRASAD Vs. SMT. MANJU GOYAL & OTHERS
|
August 20, 2018 |
|
JAGDISH PRASAD (RETIRED ASSISTANT LAKHA PREKSHAK ) Vs. GOVERNMENT OF U P AND 3 OTHERS
|
February 13, 2018 |
|
JAGDISH PRASAD YADAV Vs. STATE OF U P AND 4 OTHERS
|
August 8, 2018 |
|
JAGDISH SHARAN Vs. TEHSILDARY SIRAULIGAUSPUR DISTT BARABANKI AND ORS
|
December 21, 2018 |
|
JAGDISH SINGH AND 5 OTHERS Vs. STATE OF UP AND OTHERS
|
May 21, 2018 |
|
JAGDISH SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 14, 2018 |
|
JAGEER SINGH Vs. STATE OF U.P. AND ORS.
|
October 1, 2018 |
|
JAGRAM Vs. STATE
|
December 7, 2018 |
|
JAGRAM AND 22 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
JAHANGIR @ GUDDU Vs. STATE OF U P
|
May 31, 2018 |
|
JAI BHAGWAN & ANOTHER; GAURAV KUMAR; SATISH KUMAR Vs. STATE OF U P
|
January 23, 2018 |
|
JAI DEVI Vs. STATE OF U P AND 4 ORS
|
January 31, 2018 |
|
JAI MATA JI ENTERPRISES AND TRANSPORT CO Vs. COMMISSIONER OF COMMERCIAL TAX
|
November 12, 2018 |
|
JAI NARAIN CHAUHAN Vs. CONSOLIDATION COMMISSIONER, LUCKNOW AND ORS.
|
December 12, 2018 |
|
JAI PAL Vs. STATE OF U.P.
|
January 23, 2018 |
|
JAI PAL Vs. STATE OF U P AND 3 OTHERS
|
September 28, 2018 |
|
JAI PRAKASH Vs. GEN. MANAGER ZONAL OFFICE & OTHERS
|
October 12, 2018 |
|
JAI PRAKASH Vs. STATE
|
January 19, 2018 |
|
JAI PRAKASH ALIAS BHURE Vs. STATE OF U P
|
January 12, 2018 |
|
JAI PRAKASH JAISWAL Vs. KRISHNA JAISWAL
|
February 5, 2018 |
|
JAI PRAKASH MANI Vs. D D U UNI GORAKHPUR THROUGH ITS VICE CHANCELLOR &
|
April 5, 2018 |
|
JAI PRAKASH MAURYA Vs. STATE OF U P AND ANR
|
May 17, 2018 |
|
JAI PRAKASH PATEL AND 4 OTHERS Vs. STATE OF U P 4 OTHERS
|
April 26, 2018 |
|
JAI PRAKASH TIWARI Vs. COMMISSIONER, FAIZABAD DIVISION, FAIZABAD & OTHERS
|
January 25, 2018 |
|
JAI PRAKASH YADAV AND 46 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
|
May 10, 2018 |
|
JAI PRATAP NARAIN SINGH Vs. STATE OF U P & OTHERS
|
January 19, 2018 |
|
JAI RAM & OTHERS Vs. STATE OF U P
|
May 10, 2018 |
|
JAI SHANKAR PRASAD Vs. STATE OF U.P.
|
June 8, 2018 |
|
JAI SINGH @ BADE Vs. STATE OF U.P.
|
January 8, 2018 |
|
JAIKAM AND ANR Vs. STATE OF U P
|
May 18, 2018 |
|
JAIKAR PRASAD Vs. STATE OF U P THROUGH SECRETARY REVENUE DEPARTMENT LKO
|
February 19, 2018 |
|
JAIKAR PRASAD & OTHERS Vs. STATE OF U P THROUGH SECRETARY REVENUE DEPARTMENT
|
February 19, 2018 |
|
JAIKARAN AND ANOTHER Vs. STATE OF U P
|
May 15, 2018 |
|
JAINUL ABDIN SEKH Vs. STATE OF U P AND 4 OTHERS
|
January 24, 2018 |
|
JAIPAL SINGH Vs. PRESCRIBED AUTHORITY/CITY MAGISTRATE AND 2 OTHERS
|
March 15, 2018 |
|
JAIPRAKASH ASSOCIATES LIMITED Vs. RESERVE BANK OF INDIA AND 2 OTHERS
|
September 24, 2018 |
|
JAIRAJI DEVI Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL & HEALTH &ORS
|
April 25, 2018 |
|
JAIRAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 9, 2018 |
|
JAIRATH CONSTRUCTIONS Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD AND ANR
|
April 17, 2018 |
|
JAISWAL TRADING CO Vs. STATE OF U P
|
May 30, 2018 |
|
JAIVEER @ AJAY VEER AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
JAIVINDRA AND 19 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
March 8, 2018 |
|
JAKIR @ DADA Vs. STATE OF U.P.
|
April 3, 2018 |
|
JALEES AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
JALIL KHAN Vs. STATE OF U P AND 5 OTHERS
|
January 31, 2018 |
|
JALLAL UMAR Vs. UNION OF INDIA AND 2 OTHERS
|
February 7, 2018 |
|
JAMAL AHMAD KHAN Vs. SHAMIM JAHAN
|
December 12, 2018 |
|
JAMAL KHAN Vs. NATIONAL INSURANCE COM LTD AND ANOTHER
|
February 21, 2018 |
|
JAMEATUS SALEHAT MUSLIM GIRLS EDUCATIONAL SOCIETY Vs. STATE OF U P & OTHERS
|
January 23, 2018 |
|
JAMEEL KHATOONA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
JAMUNA PRASAD AND ANR Vs. HARI KISHAN AND 2 ORS
|
January 30, 2018 |
|
JAN SEWA KALYAN SANSTAN AND ANR Vs. STATE OF U P AND 3 ORS
|
January 24, 2018 |
|
JANAK Vs. STATE OF U P
|
April 3, 2018 |
|
JANARDAN LAL Vs. U.P STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN LUCKNOW
|
March 22, 2018 |
|
JANARDAN PRASAD SINGH Vs. STATE OF U P
|
November 20, 2018 |
|
JANARDAN VERMA AND OTHERS Vs. STATE OF U P AND OTHERS
|
April 13, 2018 |
|
JANG SINGH Vs. STATE OF U P
|
February 23, 2018 |
|
JANGALJEET AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 22, 2018 |
|
JANGBAHADUR Vs. STATE OF U P
|
April 20, 2018 |
|
JANGI LAL AND ORS. Vs. STATE OF U.P. THRU. SECR. DEPT. OF URBAN LAND CEILING AND ORS.
|
May 24, 2018 |
|
JANMED Vs. STATE OF U.P.
|
November 29, 2018 |
|
JANNAT ALI Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
JANO DEVI Vs. STATE OF U P
|
March 13, 2018 |
|
JANTA UCHCHATTAR MADHYAMIK VIDYALAYA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
January 29, 2018 |
|
JARISH URF JARRAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
JASHWANT SINGH AND 3 ORS Vs. GHANSHYAM DAS AND 11 ORS
|
September 27, 2018 |
|
JASIMUL HUDA Vs. STATE OF U P & OTHERS
|
January 9, 2018 |
|
JASSA Vs. STATE OF U P
|
April 5, 2018 |
|
JASSI Vs. STATE OF U P
|
February 20, 2018 |
|
JASVEER SINGH Vs. STATE OF U P & 3 OTHERS
|
January 8, 2018 |
|
JASWANT & NAND RANI Vs. STATE OF U P
|
February 6, 2018 |
|
JATA SHANKAR Vs. STATE OF U P AND 3 OTHERS
|
March 7, 2018 |
|
JATA SHANKAR SINGH Vs. STATE OF U P
|
April 19, 2018 |
|
JATA SHANKER MISRA Vs. ASSISTANT GENERAL MANAGER BANARES STATE BANK LTD & OTHERS
|
July 3, 2018 |
|
JATA SHANKER YADAV Vs. STATE OF U.P.
|
April 3, 2018 |
|
JAUNAR SINGH Vs. STATE OF U P AND OTHERS
|
March 7, 2018 |
|
JAVED AKHTAR Vs. DHANANJYA SRIVASTAVA AND ANOTHER
|
March 21, 2018 |
|
JAVED KHAN Vs. STATE OF U P
|
October 30, 2018 |
|
JAVED MALIK Vs. STATE OF U P AND 4 OTHERS
|
February 20, 2018 |
|
JAWAHAR & OTHERS Vs. STATE
|
July 20, 2018 |
|
JAWAHAR LAL MISRA Vs. STATE OF U P THRU PRIN SECY LAW & JUSTICE & 4 ORS
|
April 24, 2018 |
|
JAWAHIR CHERO Vs. STATE OF U P
|
January 12, 2018 |
|
JAY PRAKASH YADAV Vs. STATE OF U P AND 5 OTHERS
|
September 18, 2018 |
|
JAY RAM YADAV Vs. STATE OF U.P. AND 10 OTHERS
|
July 18, 2018 |
|
JAY SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
JAY SINGH PATEL Vs. STATE OF U P THRU PRIN SECY HOME
|
March 5, 2018 |
|
JAYKARN SINGH AND 5 ORS Vs. STATE OF U P AND ANOTHER
|
November 15, 2018 |
|
JAYPEE INFRATECH LIMITED Vs. STATE OF U.P. AND 7 OTHERS
|
May 18, 2018 |
|
JEERA DEVI Vs. STATE OF U P
|
January 19, 2018 |
|
JEET SINGH Vs. D.D.C., LAKHIMPUR KHERI AND ORS.
|
November 29, 2018 |
|
JEETU NAT & ANOTHER Vs. STATE OF U P
|
October 9, 2018 |
|
JHABBAR PRASAD AND ANOTHER Vs. MUNNI DEVI
|
September 28, 2018 |
|
JHAKARI GUPTA Vs. STATE OF U P AND 5 OTHERS
|
April 9, 2018 |
|
JHALKU Vs. STATE OF U.P.
|
February 19, 2018 |
|
JHANDU AND OTHERS Vs. STATE OF U P
|
April 25, 2018 |
|
JHARKANDEY SINGH AND OTHERS Vs. STATE OF U P
|
February 8, 2018 |
|
JHHAU Vs. STATE
|
December 18, 2018 |
|
JHINKAN @ RAM LAKHAN Vs. STATE
|
January 24, 2018 |
|
JHINKU PRASAD AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
JIAUDDEEN Vs. STATE OF U P AND 3 OTHERS
|
July 17, 2018 |
|
JITENDRA Vs. CENTRAL BUREAU OF INVESTIGATION, A C B
|
May 16, 2018 |
|
JITENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 3 OTHERS
|
December 13, 2018 |
|
JITENDRA ARYA Vs. STATE OF U P AND 03 OTHERS
|
March 23, 2018 |
|
JITENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
JITENDRA KUMAR Vs. UNION OF INDIA & OTHERS
|
September 14, 2018 |
|
JITENDRA KUMAR DIXIT @ JITU @ JITENDRA PRAKASH Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
JITENDRA KUMAR JAIN AND ANOTHER Vs. ASHOK KUMAR JAIN AND ANOTHER
|
February 19, 2018 |
|
JITENDRA KUMAR RAO S/O KAMTA PRASAD Vs. CHANCELLOR, KING GEORGE MEDICAL UNIVERSITY
|
April 12, 2018 |
|
JITENDRA KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY TO GOVT DEPTT OF REVEN
|
May 7, 2018 |
|
JITENDRA KUMAR URF GOPAL Vs. STATE OF U P THRU SECRY AND 3 OTHERS
|
April 13, 2018 |
|
JITENDRA PRAKASH PANDEY Vs. STATE OF U P THROUGH PRIN SECY REVENUE DEPTT LKO A
|
February 8, 2018 |
|
JITENDRA PRATAP SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 13, 2018 |
|
JITENDRA SHUKLA Vs. STATE OF U.P.
|
March 14, 2018 |
|
JITENDRA SINGH Vs. G M /COMPETENT OFFICER, PRATHAMA BANK, MORADABAD A
|
February 19, 2018 |
|
JITENDRA SINGH @ JITENDRA BAHADURN SINGH Vs. STATE OF U P
|
February 28, 2018 |
|
JITENDRA SINGH @ JITENDRA YADAV Vs. STATE OF U P THRU ADDL CHIEF SECY HOME AND ORS
|
June 5, 2018 |
|
JITENDRA TYAGI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
JITENDRA UMRAO Vs. STATE OF U P & 3 OTHERS
|
August 9, 2018 |
|
JIYAUL Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
JLEMUNNISHA AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
March 12, 2018 |
|
JODH SINGH & OTHERS Vs. STATE
|
April 24, 2018 |
|
JODHPAL SINGH Vs. STATE OF U P
|
July 5, 2018 |
|
JOGENDRA SINGH Vs. STATE OF U P AND OTHERS
|
May 10, 2018 |
|
JOGENDRA YADAV Vs. KRISHI UTPAADAN MANDI SAMIT
|
May 28, 2018 |
|
JOGENDRI KAUR Vs. STATE OF U P AND 2 OTHERS
|
February 27, 2018 |
|
JOINT/DEPUTY DEVELOPMENT COMMISSIONER Vs. MAYANK BABU AGRAWAL
|
February 2, 2018 |
|
JOKHAN YADAV & ANOTHER Vs. STATE OF U P
|
December 6, 2018 |
|
JOTINDRA STEELTUBES LIMITED Vs. COMMISSIONER
|
October 30, 2018 |
|
JUGAL KISHORE Vs. STATE OF U.P.
|
April 6, 2018 |
|
JUGAL KISHORE Vs. C B I , S T F , NEW DELHI
|
February 16, 2018 |
|
JUGENDRA PALI Vs. STATE
|
April 25, 2018 |
|
JUGUL KISHORE Vs. STATE OF U.P.
|
October 12, 2018 |
|
JUMMA KHAN Vs. MASITA KHAN & 5 OTHERS
|
August 7, 2018 |
|
JUNAID AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
JYOTI Vs. STATE OF U P AND 3 OTHERS
|
November 14, 2018 |
|
JYOTI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
JYOTI RANA Vs. KRISHNA PAL AND ORS.
|
February 8, 2018 |
|
K G N MULTI COMPLEX KANNAUJ AND 3 OTHERS Vs. DEBT RECOVERY TRIBUNAL ALLAHABAD AND 3 OTHERS
|
January 31, 2018 |
|
K M SUGAR MILLS LTD Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF EXCISE LKO
|
February 23, 2018 |
|
K S N BUILDWELL PVT LTD Vs. STATE OF U P AND 5 OTHERS
|
January 23, 2018 |
|
K. RAGUPATHI Vs. STATE OF U.P.
|
December 7, 2018 |
|
K.D. WIREWIRE PRODUCTS Vs. COMMISSIONER OF TRADE TAX U.P.
|
August 20, 2018 |
|
K.R. FOODS LTD. Vs. U.O.I.
|
September 20, 2018 |
|
KADAR Vs. UNION OF INDIA
|
September 20, 2018 |
|
KAFEEL AHMAD Vs. STATE OF U P THRU SECY U P URBAN PLANNING & OTHERS
|
February 9, 2018 |
|
KAFEEL AHMAD KHAN Vs. STATE OF U P
|
April 25, 2018 |
|
KAFEEL KHAN Vs. STATE OF U P AND OTHERS
|
August 8, 2018 |
|
KAFIA Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO & ORS
|
February 2, 2018 |
|
KAILASH Vs. STATE OF U.P.
|
February 22, 2018 |
|
KAILASH Vs. A.D.M. (F & R) AND OTHERS
|
March 9, 2018 |
|
KAILASH CHANDRA GUPTA Vs. VINOD KUMAR BHATIA
|
December 17, 2018 |
|
KAILASH MANSAROVER BUILD CON. PVT. LTD. Vs. STATE OF U.P.
|
September 28, 2018 |
|
KAILASH NATH SAXENA & OTHERS Vs. STATE OF U.P. & OTHERS
|
February 5, 2018 |
|
KAILASH PRASAD & OTHERS Vs. A D J & OTHERS
|
May 9, 2018 |
|
KAILASH SAHU Vs. KAMINI JAIN
|
April 9, 2018 |
|
KAJAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
October 1, 2018 |
|
KALAWATI Vs. STATE OF U.P.
|
November 16, 2018 |
|
KALAWATI Vs. RAFIANA & ANOTHER
|
July 31, 2018 |
|
KALE JAAT @ JITENDRA Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
KALE SINGH AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 18, 2018 |
|
KALEEM Vs. STATE OF U P
|
March 15, 2018 |
|
KALI PRASAD PRAJAPTI Vs. STATE OF U P & ANR
|
January 16, 2018 |
|
KALIM ZAMAI Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
KALKA PRASAD Vs. COMMISSIONER CHITRAKOOT DHAM AND 03 OTHERS
|
April 18, 2018 |
|
KALLAN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 18, 2018 |
|
KALLU & ANOTHER Vs. STATE
|
August 24, 2018 |
|
KALLU AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
KALLU AND OTHERS Vs. STATE OF U P
|
January 2, 2018 |
|
KALLU PRASAD ALIAS INDRA PRAKASH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
July 6, 2018 |
|
KALOO SINGH AND 4 OTHERS Vs. RAGHUNATH SINGH AND 8 OTHERS
|
November 12, 2018 |
|
KALPANA MAHESHWARI Vs. STATE OF U P AND 5 OTHERS
|
September 18, 2018 |
|
KALPANA SINGH Vs. STATE OF U P AND 2 OTHERS
|
January 29, 2018 |
|
KALU KHAN Vs. STATE OF U P
|
January 23, 2018 |
|
KALU RAM ALIAS KALU Vs. ADDITIONAL DISTRICT JUDGE
|
April 2, 2018 |
|
KAMAL KUMAR AND 5 ORS Vs. KUNWAR AJAY SINGH
|
September 26, 2018 |
|
KAMAL ULLAH Vs. UNION OF INDIA AND 7 OTHERS
|
July 6, 2018 |
|
KAMALA DEVI Vs. STATE
|
January 31, 2018 |
|
KAMALI DEVI Vs. STATE OF U P AND 4 OTHERS
|
January 29, 2018 |
|
KAMARUDDIN AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
KAMDHENU APARTMENT RESIDENTS SOCIETY AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
February 9, 2018 |
|
KAMINI SINGH Vs. STATE OF U.P. AND 3 OTHERS
|
March 13, 2018 |
|
KAMLA NEHRU MEMORIAL TRUST THRU SECRETARY AND ANR Vs. STATE OF U P THRU SECREATRY HIGHER EDUCATION & 3 O
|
January 17, 2018 |
|
KAMLA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
|
October 4, 2018 |
|
KAMLADEVI AND ORS Vs. ADDITIONAL DISTRICT JUDGE
|
February 21, 2018 |
|
KAMLESH Vs. STATE
|
September 17, 2018 |
|
KAMLESH Vs. STATE OF U.P. AND 7 OTHERS
|
July 20, 2018 |
|
KAMLESH Vs. STATE OF U P AND 8 ORS
|
February 1, 2018 |
|
KAMLESH Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
KAMLESH Vs. STATE OF U P
|
March 13, 2018 |
|
KAMLESH @ RARA Vs. STATE OF U P AND 02 OTHERS
|
April 5, 2018 |
|
KAMLESH CHANDRA Vs. UNION OF INDIA AND OTHERS
|
July 26, 2018 |
|
KAMLESH DEVI Vs. STATE OF U P AND 6 ORS
|
January 9, 2018 |
|
KAMLESH GAUTAM AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 12, 2018 |
|
KAMLESH KUMAR AND 04 OTHERS Vs. STATE OF U P AND ANOTHER
|
February 28, 2018 |
|
KAMLESH KUMAR AND ORS. Vs. BAL KRISHNA AND ORS.
|
December 18, 2018 |
|
KAMLESH KUMAR PANDEY AND ANOTHER Vs. DISTRICT MAGISTRATE/COLLECTOR DISTRICT BARABANKI A
|
February 5, 2018 |
|
KAMLESH KUMAR SONI Vs. STATE OF U.P. AND ORS.
|
October 29, 2018 |
|
KAMLESH SHARMA Vs. ADDITIONAL DISTRICT JUDGE AND 3 OTHERS
|
April 2, 2018 |
|
KAMLESH SINGH Vs. STATE OF U.P. THRU SECY. FOOD & CIVIL SUPPLY & OTHERS
|
February 1, 2018 |
|
KAMLESH YADAV Vs. SMT. SURMILA
|
April 17, 2018 |
|
KAMRUDDIN AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 12, 2018 |
|
KAMTA Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
August 20, 2018 |
|
KANA URF DEVRAJ SINGH Vs. STATE OF U P & ANOTHER
|
August 3, 2018 |
|
KANAK BHUSHAN SRIVASTAVA Vs. STATE OF U.P.
|
August 23, 2018 |
|
KANCHAN BALA AND 172 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
January 29, 2018 |
|
KANCHAN DEVI AND 02 OTHERS Vs. STATE OF U P AND 03 OTHERS
|
April 5, 2018 |
|
KANDHAI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 4 GONDA AND AN
|
March 15, 2018 |
|
KANH KUNWAR INTERMEDIATE COLLEGE THRU MNGR AND OTH Vs. STATE OF U P AND ANOTHER
|
May 29, 2018 |
|
KANHAIYA Vs. STATE OF U.P.
|
May 31, 2018 |
|
KANHAIYA LAL AND AN OTHER Vs. STATE OF U P
|
January 10, 2018 |
|
KANHAIYA LAL MISHRA Vs. STATE OF U P
|
July 27, 2018 |
|
KANHAIYA MISHRA Vs. STATE OF U P AND 2 OTHERS
|
February 5, 2018 |
|
KANHAIYALAL MISHRA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
KANHIYA LAL YADAV @ KANDHAI LAL @ KANHAI AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
May 1, 2018 |
|
KANNI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
August 6, 2018 |
|
KANORIA SUGAR AND GENERAL MANUFACTURING COMPANY LTD. Vs. COMMISSIONER
|
May 1, 2018 |
|
KANPUR TEMPO AUTO MAALIK EVAM CHAALAK JAN KALYAN S Vs. STATE OF U P AND 5 OTHERS
|
February 27, 2018 |
|
KANT TIWARI Vs. STATE OF U P AND 3 OTHERS
|
January 16, 2018 |
|
KANTA BHANDARI & ANR Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORP & 4 ORS
|
January 25, 2018 |
|
KANTI (DEVI) Vs. STATE OF U P THROUGH CHIEF SECY CIVIL SECTT LKO &
|
February 8, 2018 |
|
KANTI SWAROOP SHARMA AND OTHERS Vs. NAVEEN PRAKASH
|
April 4, 2018 |
|
KANUBHAI RAMANBHAI BHURIYA Vs. STATE OF GUJARAT
|
February 2, 2018 |
|
KANYA PATHSALA ASSOCIATION Vs. STATE OF U P AND 6 ORS
|
February 6, 2018 |
|
KAPIL Vs. STATE OF U P
|
April 5, 2018 |
|
KAPIL DEO SINGH AND OTHERS Vs. RAJENDRA AND OTHERS
|
February 26, 2018 |
|
KAPIL DUBEY Vs. STATE OF U P
|
May 30, 2018 |
|
KAPIL KUMAR Vs. STATE OF U.P.
|
September 25, 2018 |
|
KAPILA KRISHI UDYOG LTD Vs. KAMDHENU CATTLE FEEDS PVT LTD
|
October 9, 2018 |
|
KARAM CHAND Vs. STATE OF U.P.
|
February 19, 2018 |
|
KARAM CHAND THAPAR AND BROTHERS [CS] LTD Vs. STATE OF U P AND OTHERS
|
January 25, 2018 |
|
KARAM SINGH & 2 OTHERS Vs. BRIJESH NARAYAN SINGH DISTRICT MAGISTRATE
|
March 15, 2018 |
|
KARAMAT BROTHERS SOLE PROPRIETORSHIP OF ISHRAT HUS Vs. CANTONMENT BOARD ALLAHABAD THR ITS C E O AND 7 OTH
|
January 24, 2018 |
|
KARAN Vs. STATE OF U P AND ANOTHER
|
May 24, 2018 |
|
KARAN SINGH Vs. STATE OF U P AND OTHERS
|
September 26, 2018 |
|
KARAN VIR Vs. STATE OF U P
|
May 23, 2018 |
|
KARISHMA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
KARUN KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY, DEPTT OF PUBLIC WORKS
|
February 23, 2018 |
|
KARUNA SHANKER RASTOGI Vs. GOVT OF INDIA THROUGH PRIN SEECY SOCIAL JUSTICE AN
|
January 31, 2018 |
|
KASHI RAM Vs. STATE OF U P
|
July 12, 2018 |
|
KASHMIR SINGH AND OTHERS Vs. STATE
|
January 6, 2018 |
|
KATYAYANI TRADERS Vs. BANK OF INDIA GANDHI CHOWK AND ANOTHER
|
February 20, 2018 |
|
KAUSAR ALI Vs. UNION OF INDIA AND OTHER
|
February 16, 2018 |
|
KAUSHAL KISHORE NIGAM Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
KAUSHAL KUMAR VERMA AND ORS. Vs. STATE OF U.P.
|
November 26, 2018 |
|
KAUSHL KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 14, 2018 |
|
KAUSHLENDRA KUMAR SEN Vs. STATE OF U P THRU PRIN SECY ,MEDICAL & HEALTH SERV
|
February 28, 2018 |
|
KAUSHLESH KUMAR SINHA Vs. CBI
|
October 22, 2018 |
|
KAVITA TYAGI Vs. STATE OF U P AND 4 OTHERS
|
January 31, 2018 |
|
KAYAM ALI @ KALLAN Vs. CHAMMAN BIBI
|
February 12, 2018 |
|
KAYYOOM Vs. STATE OF U P
|
August 7, 2018 |
|
KEDAR MUKHIYA Vs. STATE OF U.P.
|
February 23, 2018 |
|
KEDAR NATH Vs. STATE OF U P THRU SECY HOME CIVIL SECTT UP LUCKNOW & ANR
|
October 12, 2018 |
|
KEDAR NATH MALVIYA Vs. STATE OF U P
|
October 5, 2018 |
|
KESHAV CHATURVEDI Vs. STATE OF U.P. AND ANOTHER
|
August 23, 2018 |
|
KESHAV KUMAR ANAND AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
August 6, 2018 |
|
KETAKI DEVI Vs. STATE OF U P AND 2 OTHERS
|
February 22, 2018 |
|
KEWALPATI Vs. STATE OF U P THROUGH PRIN SECY FOREST DEPTT CIVIL
|
March 16, 2018 |
|
KHAGESHWAR Vs. OM PRAKASH AND ORS.
|
December 19, 2018 |
|
KHAN ENTERPRISES THROUGH PROP MOHD NAUSHAD KHAN Vs. NATIONAL COMPANY LAW TRIBUNAL AND 4 OTHERS
|
September 27, 2018 |
|
KHANDELWAL EXTRACTIONS LTD. Vs. STATE OF U.P. AND ORS.
|
December 14, 2018 |
|
KHANDELWAL IT ACADEMY RAMPUR Vs. STATE OF U P AND 3 OTHERS
|
February 5, 2018 |
|
KHANNOO Vs. STATE OF U P
|
February 12, 2018 |
|
KHANU @ IMRAN Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
KHEM CHAND Vs. STATE OF U P
|
September 7, 2018 |
|
KHEM KARAN Vs. ADDITIONAL DISTRICT MAGISTRATE/D.D.C.
|
August 31, 2018 |
|
KHURSHID Vs. STATE OF U.P.
|
January 10, 2018 |
|
KHURSHID ALAM KHAN Vs. STATE OF U P AND 5 OTHERS
|
April 3, 2018 |
|
KHUSHHAL SINGH Vs. STATE
|
May 18, 2018 |
|
KHUSHI MOHAMMAD AND ANR Vs. STATE OF U P AND 3 ORS
|
February 1, 2018 |
|
KINSHUK KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
KIRAN Vs. ALOK KUMAR TRIPATHI
|
March 19, 2018 |
|
KIRAN DEVI Vs. STATE OF U P AND 3 OTHERS
|
March 14, 2018 |
|
KIRAN DEVI Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
KIRAN DEVI AND 4 OTHERS Vs. PURSOTTAM SINGH AND ANR
|
July 24, 2018 |
|
KIRAN DHAWAN Vs. VIVEK MITTAL AND ANOTHER
|
December 19, 2018 |
|
KIRAN MAURYA AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME LUCKNOW AND OTHERS
|
November 26, 2018 |
|
KIRAN PAL Vs. STATE OF U.P.
|
July 9, 2018 |
|
KIRAN PAL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
March 20, 2018 |
|
KIRAN THROUGH HER NEXT FRIEND RAHUL Vs. STATE OF U P
|
May 22, 2018 |
|
KIRANDEEP Vs. STATE OF U P
|
May 4, 2018 |
|
KISAN AADARSH INTERMEDIATE COLLEGE THROUGH ITS MAN Vs. STATE OF U P AND 5 OTHERS
|
February 6, 2018 |
|
KISAN NATIONAL EDUCATION TRUST PRATAPGANJ & ANOTHER Vs. PRESCRIBED AUTHORITY (S.D.M.) & 2 OTHERS
|
September 14, 2018 |
|
KISHAN Vs. STATE
|
May 30, 2018 |
|
KISHAN DEV AND ANR Vs. STATE OF U P
|
July 18, 2018 |
|
KISHAN KUMAR TYAGI Vs. SURESH CHANDRA SHARMA
|
December 3, 2018 |
|
KISHAN LAL Vs. RAJ BAHADUR(SINCE DECEASED) AND 6 OTHERS
|
April 18, 2018 |
|
KISHAN PAL SINGH Vs. STATE OF U.P.
|
November 15, 2018 |
|
KISHAN SINGH AND 8 ORS Vs. STATE OF U P AND 2 ORS
|
February 6, 2018 |
|
KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 2 OTHERS
|
October 23, 2018 |
|
KISHORI LAL SAXENA Vs. STATE OF U P THRU TRANSPORT SECRETARY AND OTHERS
|
April 25, 2018 |
|
KISHORI YADAV AND OTHERS Vs. F C I AND ORS
|
April 12, 2018 |
|
KM SONIYA THRU UNCLE SURENDRA KUMAR Vs. S D M /NAYAB TAHSILDAR NAWAB
|
December 21, 2018 |
|
KM. SHREYA VIDYARTHI Vs. ASHOK VIDYARTHI
|
March 5, 2018 |
|
KOKILA AND ANOTHER Vs. AJAY KUMAR SINGH AND ORS
|
May 25, 2018 |
|
KOMAL Vs. D D C
|
May 9, 2018 |
|
KOMAL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 29, 2018 |
|
KONE ELEVATORS INDIA PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 2, 2018 |
|
KOTAK MAHENDRA BANK LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
|
February 9, 2018 |
|
KRIPA RAM AND ORS. Vs. STATE OF U.P.
|
March 9, 2018 |
|
KRIPA SHANKER Vs. STATE OF U.P.
|
December 17, 2018 |
|
KRIPAL AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
February 12, 2018 |
|
KRIPAL SINGH RAWAT Vs. STATE OF U P THRU PRIN SECY SAMAGRA GRAM VIKAS VIB
|
February 27, 2018 |
|
KRISHAN KUMAR GUPTA Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH DEPTT LKO &ORS
|
September 27, 2018 |
|
KRISHAN KUMAR SRIVASTAVA Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
KRISHAN MOHAN GUPTA Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
KRISHANA KANT TRIPATHI Vs. PREM NARAYAN GUPTA AND 3 OTHERS
|
April 9, 2018 |
|
KRISHI UTPADAN MANDI SAMITI Vs. KANAHAIYA
|
December 3, 2018 |
|
KRISHI UTPADAN MANDI SAMITI, BAREILLY Vs. MALIK SARTAZ WALI KHAN & ANOTHER
|
May 4, 2018 |
|
KRISHNA @ KRISH Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
KRISHNA @ KRISHNA KOIRI & OTHERS Vs. STATE OF U P
|
November 2, 2018 |
|
KRISHNA AND OTHERS Vs. STATE OF U P
|
August 21, 2018 |
|
KRISHNA CHANDRA BAJPAI AND 2 OTHERS Vs. STATE OF U P THRU PRIN SECY ENERGY, CIVIL SECTT LK
|
February 6, 2018 |
|
KRISHNA CHANDRA PANDEY Vs. STATE OF U P AND 3 OTHRS
|
December 5, 2018 |
|
KRISHNA DEVI Vs. BOARD OF REVENUE AND OTHERS
|
April 16, 2018 |
|
KRISHNA GOPAL Vs. STATE OF U.P.
|
September 10, 2018 |
|
KRISHNA GOPAL SINGH AND ANOTHER Vs. RESPONDENT
|
June 28, 2018 |
|
KRISHNA GOPAL SINGH AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
|
June 28, 2018 |
|
KRISHNA KANT Vs. A D J VARANASI AND 7 OTHERS
|
April 27, 2018 |
|
KRISHNA KANT PANDEY Vs. MANAGING DIRECTOR, U P STATE WAREHOUSING CORPORATI
|
January 29, 2018 |
|
KRISHNA KUMAR AND ANR. Vs. THE STATE OF U.P AND ANR.
|
February 16, 2018 |
|
KRISHNA KUMAR DIXIT & OTHERS Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT & OTH
|
January 12, 2018 |
|
KRISHNA KUMAR MISHRA Vs. STATE OF U.P THRU PRIN SECY REVENUE LKO & ORS
|
March 22, 2018 |
|
KRISHNA MOHAN KAPOOR AND ANOTHER Vs. SMT. SHASHI PRABHA GUPTA
|
February 21, 2018 |
|
KRISHNA MOHAN TIWARI Vs. STATE OF U P AND ANOTHER
|
February 16, 2018 |
|
KRISHNA MURARI Vs. STATE
|
January 23, 2018 |
|
KRISHNA MURARI AWASTHI Vs. STATE OF U P
|
February 8, 2018 |
|
KRISHNA MURARI PANDEY Vs. MINISTRY OF AGRICULTURE & OTHERS
|
January 19, 2018 |
|
KRISHNA NAND Vs. RAMA NAND
|
October 11, 2018 |
|
KRISHNA NAND PANDEY Vs. UNION OF INDIA
|
September 12, 2018 |
|
KRISHNA PAL & ANOTHER Vs. STATE OF U.P.
|
February 7, 2018 |
|
KRISHNA PAL SINGH AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
October 31, 2018 |
|
KRISHNA YADAV Vs. UNION OF INDIA AND OTHERS
|
September 10, 2018 |
|
KRITARTH MOHAN Vs. STATE OF UP THRU ITS PRIN SECY IRRIGATION DEPTT LK
|
March 23, 2018 |
|
KSD CHARITABLE TRUST Vs. COMMISSIONER
|
October 22, 2018 |
|
KSHAMA MISHRA; ASHWITA TRIPATHI Vs. UNION OF INDIA AND 4 ORS ; UNIVERSITY OF ALLAHABAD AND 20 OTHERS
|
January 8, 2018 |
|
KSHETRIYA SRI GANDHI ASHRAM Vs. STATE OF U P AND OTHERS
|
March 27, 2018 |
|
KSHITIZ KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
KSHITRA PAL SINGH Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
KTL (P) LTD THROUGH ITS MANAGING DIRECTOR M K AGAR Vs. UNION OF INDIA THROUGH SECY AND 4 OTHERS
|
February 13, 2018 |
|
KUL BHUSHAN Vs. STATE
|
September 28, 2018 |
|
KUL BHUSHAN MISHRA AND ANOTHER Vs. STATE OF U P AND 2 ORS
|
September 26, 2018 |
|
KULBIR SINGH ALIAS KULDEEP SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 28, 2018 |
|
KULDEEP Vs. U O I THRU SECY RURAL DEVT & ORS
|
December 5, 2018 |
|
KULDEEP Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
KULDEEP KAUR Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY & OTHERS
|
February 26, 2018 |
|
KULDEEP SINGH Vs. STATE OF U P
|
February 5, 2018 |
|
KULDIP SINGH AND 5 OTHERS Vs. STATE OF U P AND 8 OTHERS
|
February 6, 2018 |
|
KULSUM Vs. STATE OF U P AND 24 OTHERS
|
April 20, 2018 |
|
KULTAR SINGH RATHI Vs. STATE OF U P AND 4 OTHERS
|
May 25, 2018 |
|
KUMAR GAURAV SINGH Vs. STATE OF U P AND 13 OTHERS
|
May 25, 2018 |
|
KUMARI GUDIYA Vs. SUB-DIVISIONAL MAGISTRATE, TAHSIL-MAHARAJGANJ, RBL
|
February 5, 2018 |
|
KUMARI REETA Vs. VIVEK KUMAR SINGH
|
December 4, 2018 |
|
KUMKUM TENTIWAL Vs. STATE OF U P AND 3 OTHERS
|
December 11, 2018 |
|
KUMKUM TIWARI Vs. STATE OF U P & ANR
|
May 9, 2018 |
|
KUMUD GUPTA AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
|
March 14, 2018 |
|
KUNTI Vs. STATE OF U P
|
April 20, 2018 |
|
KUNWAR MAURYA Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
KUNWAR PAL SINGH Vs. STATE
|
November 2, 2018 |
|
KURELE PACKAGING PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT-I, KANPUR AND ORS
|
January 29, 2018 |
|
KUSMAKAR @ KHUTTANA @ KUSHPAL Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
KUSUM Vs. STATE OF U P AND OTHERS
|
February 8, 2018 |
|
KUSUM & 3 ORS Vs. STATE OF U P THRU SECY AGRICULTURE & 2 ORS
|
January 10, 2018 |
|
KUSUM LATA Vs. STATE OF U P & 3 OTHERS
|
May 18, 2018 |
|
KUSUM SHARMA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
KUSUM SRIVASTAVA Vs. BASIC SHIKSHA ADHIKARI BASTI AND OTHERS
|
March 5, 2018 |
|
KUSUMA DEVI Vs. STATE OF U.P.
|
November 17, 2018 |
|
KUSUMAWATI Vs. STATE OF U P AND 2 OTHERS
|
February 15, 2018 |
|
KUTUB ALAM KHAN Vs. STATE OF U.P. AND 2 OTHERS
|
May 16, 2018 |
|
L D ARORA Vs. VINEET KUMAR GUPTA AND 2 OTHERS
|
April 10, 2018 |
|
LAAKHAN YADAV @ LAKHAN YADAV Vs. STATE OF U P
|
August 7, 2018 |
|
LAIK AHMAD Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
LAJPAT Vs. STATE OF U.P.
|
September 10, 2018 |
|
LAKHAN Vs. STATE OF U P AND 7 ORS
|
March 14, 2018 |
|
LAKHAN SINGH Vs. STATE OF U P AND 2 OTHERS
|
October 24, 2018 |
|
LAKSHMI DEVI Vs. RAM PRAKASH AND 3 OTHERS
|
February 2, 2018 |
|
LAKSHMI TRADERS AKBARPUR MANDI & OTHERS Vs. NAVIN RASTOGI & ANOHER
|
December 10, 2018 |
|
LAL BABU Vs. STATE OF U P AND ANOTHER
|
January 12, 2018 |
|
LAL BAHADUR SHASTRI, SAHKARI AWAS SAMITI LTD Vs. COMMISSIONER
|
August 16, 2018 |
|
LAL CHANDRA @ LAL BABA Vs. STATE OF U P AND 5 OTHERS
|
May 24, 2018 |
|
LAL CHANDRA DIXIT & ANOTHER Vs. STATE OF U.P.
|
March 16, 2018 |
|
LAL KANT Vs. STATE OF U P AND 6 OTHERS
|
February 16, 2018 |
|
LAL SINGH & OTHERS Vs. DIRECTOR ANIMAL HUSBANDRY & OTHERS
|
September 13, 2018 |
|
LALARAM Vs. STATE OF U.P. AND 3 OTHERS
|
May 21, 2018 |
|
LALIT KARGETI Vs. STATE OF U P
|
March 29, 2018 |
|
LALIT KUMAR AGARWAL AND OTHERS Vs. UNION OF INDIA THR STATION COMMANDER
|
February 22, 2018 |
|
LALIT KUMAR CHHIBAR Vs. STATE OF U P
|
March 29, 2018 |
|
LALIT KUMAR SAHU Vs. SHANTI DEVI
|
October 25, 2018 |
|
LALIT KUMAR SHARMA Vs. STATE OF U.P.
|
October 5, 2018 |
|
LALIT MOHAN S/O S M TIWARI Vs. STATE OF U P THROUGH PRIN SECY LOK NIRMAN VIBHAGH
|
January 18, 2018 |
|
LALITA Vs. STATE OF U P AND ANR
|
March 6, 2018 |
|
LALITA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
LALJI Vs. STATE OF U P & 2 OTHERS
|
January 30, 2018 |
|
LALJI JAISAWAL Vs. STATE OF U P AND 2 OTHERS
|
May 13, 2018 |
|
LALJI SINGH Vs. D.D.C. AND OTHERS
|
January 9, 2018 |
|
LALJI SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
|
September 17, 2018 |
|
LALLA @ LAL SINGH THAKUR Vs. STATE OF U.P.
|
July 6, 2018 |
|
LALLAN @ GAYA RATAN YADAV AND ANOTHER Vs. STATE OF U P
|
April 13, 2018 |
|
LALLAN AHIR AND OTHERS Vs. STATE OF U P
|
September 14, 2018 |
|
LALLAN PATHAK Vs. STATE OF U P AND 4 OTHERS
|
December 10, 2018 |
|
LALLAN RAI Vs. U P SAHKARI GRAM VIKAS BANK LTD AND OTHERS
|
April 4, 2018 |
|
LALLAN SINGH AND ORS. Vs. U.P. SAHKARI CHINI MILLS SANGH LTD. AND ORS.
|
December 20, 2018 |
|
LALLOO SINGH Vs. STATE
|
March 28, 2018 |
|
LALLU Vs. D D C , MIRZAPUR AND ANOTHER
|
April 18, 2018 |
|
LALLU CHAUBE Vs. STATE OF U P AND OTHERS
|
July 6, 2018 |
|
LALLU SINGH AND ANOTHER Vs. STATE OF U P
|
July 30, 2018 |
|
LALTA PRASAD Vs. STATE OF U P AND 3 OTHERS
|
July 20, 2018 |
|
LALTA PRASAD KUSHWAHA Vs. JAYANTI KUSHWAHA
|
October 26, 2018 |
|
LALU PRASAD YADAV AND 10 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
LATE SHRI DWARIKA PRASAD SHIKSHA, SWASTHA EVAM SAM Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
LATIF UDDIN Vs. JOINT DIRECTOR OF EDUCATION VARANASI REGION & OTHERS
|
September 10, 2018 |
|
LAVKESH SINGH AND ORS Vs. DISTRICT MAGISTRATE/DISTT DY DIR OF CONSOLIDATION
|
January 11, 2018 |
|
LAVKUSH MALVIYA Vs. SUMAN DEVI AND 2 ORS
|
September 18, 2018 |
|
LAXMAN Vs. STATE OF U P
|
February 7, 2018 |
|
LAXMI Vs. STATE OF U P AND 4 OTHERS
|
February 28, 2018 |
|
LAXMI KANT AND OTHERS Vs. GANGA DEVI
|
May 22, 2018 |
|
LAXMI KANT SHARMA Vs. STATE OF U P AND 5 ORS
|
January 18, 2018 |
|
LAXMI NARAIN SAINI Vs. STATE OF U P & OTHERS
|
May 29, 2018 |
|
LAXMI NARSU SETH Vs. STATE OF U P & ANOTHER
|
March 20, 2018 |
|
LAXMI PRASAD JAISWAL Vs. DINESH PRAKASH NIGAM AND OTHERS
|
May 24, 2018 |
|
LEELAWATI AND 3 OTHERS Vs. PREM CHAND SAHU
|
January 23, 2018 |
|
LEELAWATI KANAUJIA & ORS Vs. ADDITIONAL DISTT JUDGE/SPECIAL JUDGE P C ACT 2 LKO
|
March 23, 2018 |
|
LEKHRAJ PORWAL AND ANOTHER Vs. RAM NARESH AND 3 OTHERS
|
July 12, 2018 |
|
LEKHRAM SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO. (E.C.ACT)HARDOI
|
July 27, 2018 |
|
LG ELECTRONICS INDIA (P.) LTD. Vs. STATE OF U.P.
|
November 19, 2018 |
|
LG ELECTRONICS INDIA PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
March 22, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA (LIC) AND ANOT Vs. PERMANENT LOK ADALAT AND ANOTHER
|
May 16, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA, VARANASI Vs. SHAKUNTLA DEVI
|
November 1, 2018 |
|
LILAWATI Vs. STATE OF U P
|
July 25, 2018 |
|
LITTLE GENIE AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
July 18, 2018 |
|
LOGIX BUILDTECH PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAX
|
October 31, 2018 |
|
LOK NATH & ANOTHER Vs. STATE OF U P
|
May 18, 2018 |
|
LOKESH DEVI Vs. STATE OF U P & 2 OTHERS
|
February 13, 2018 |
|
LOKESH KUMAR AND ORS Vs. STATE OF U P AND ORS
|
February 8, 2018 |
|
LOKESH KUMAR KHURANA Vs. UNION OF INDIA THROU,CHIEF SECY HOME MINISTRY N DELHI & ANR
|
February 19, 2018 |
|
LOKESH PAL Vs. STATE OF U.P. AND ANOTHER
|
June 15, 2018 |
|
LOKMANI SHARMA Vs. BOARD OF REVENUE
|
December 3, 2018 |
|
LOKNATH MAHAVIDYALAYA, CHANDAULI AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
January 25, 2018 |
|
LOKPAL Vs. STATE OF U.P.
|
September 7, 2018 |
|
LORIK YADAV Vs. STATE OF U.P. AND 4 OTHERS
|
August 7, 2018 |
|
LOVE PD DWIVEDI & OTHERS Vs. STATE OF U P & OTHERS
|
January 11, 2018 |
|
LOVKUSH Vs. STATE OF U P
|
November 2, 2018 |
|
LUCKNOW PRODUCERS COOPERATIVE MILK UNION LTD., LKO. Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. COMMERCIAL TAX, BHAWAN, LKO.
|
May 17, 2018 |
|
LUCKY BURTAN STORE Vs. COMMISSIONER
|
April 27, 2018 |
|
M K PATHAK Vs. ELECTRICITY OMBUDSMAN AND 2 ORS
|
October 10, 2018 |
|
M V V N L THRU MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER LUCKNOW AND ANOTHER
|
April 23, 2018 |
|
M.L. SHARMA Vs. S.S. SAMITI
|
December 18, 2018 |
|
M/S AIR TRANSPORT CORPORATION (ASSAM) PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
January 5, 2018 |
|
M/S AKASH TRADERS THRU ITS PROP. SHRI RAKESH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
|
January 8, 2018 |
|
M/S ALLAHABAD CANNING COMPANY Vs. THE COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
January 2, 2018 |
|
M/S AMRUTANJAN LTD. Vs. COMMISSIONER TRADE TAX
|
March 16, 2018 |
|
M/S ANKUR CARRIER EXPRESS CARGO SERVICE Vs. UNION OF INDIA AND 3 OTHERS
|
April 23, 2018 |
|
M/S AXPRESS LOGISTICS INDIA PVT. LTD. Vs. UNION OF INDIA AND 3 OTHERS
|
April 9, 2018 |
|
M/S BABA PRODUCTS Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
February 5, 2018 |
|
M/S BHAGWATI TEXTILES PVT. LTD., VARANASI Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
April 25, 2018 |
|
M/S BHARAT SANCHAR NIGAM LTD. LKO. THROUGH AUTHORISED SIGNATOR Vs. COMMISSIONER OF COMMERCIAL TAX U.P. GOMTI NAGAR LKO. AND ANR.
|
March 22, 2018 |
|
M/S BRITISH INDIA CORPORATION LTD. Vs. COLLECTOR
|
February 7, 2018 |
|
M/S C AND S ELECTRIC LTD. Vs. STATE OF U.P. AND 32 OTHERS
|
April 2, 2018 |
|
M/S CENTURY RAYON Vs. UNION OF INDIA AND 3 OTHERS
|
April 11, 2018 |
|
M/S CHEEMA PAPERS LIMITED Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
February 1, 2018 |
|
M/S CLASSIFIED AUTO DISTRIBUTORS PVT. LTD. Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
February 7, 2018 |
|
M/S CONNAUGHT PLAZA RESTAURANTS PRIVATE LIMITED Vs. STATE OF U.P. AND OTHERS
|
February 26, 2018 |
|
M/S DARVESH SAHKARI AVAS SAMITI LTD THROUGH SECRETARY Vs. M/S DOCTORS SAHKARI GRAH IRMAN SAMITI LTD
|
February 15, 2018 |
|
M/S DEEWAN ENTERPRISES LTD . Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
|
May 28, 2018 |
|
M/S DEWAN RUBBER INDUSTRIES LTD . Vs. LABOUR COURT AND OTHERS
|
September 28, 2018 |
|
M/S DRAKE AND SCULL WATER AND ENERGY INDIA PVT. LTD. Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.
|
January 19, 2018 |
|
M/S FOSROC CHEMICALS (INDIA) PRIVATE LIMITED, JPKM Vs. UNION OF INDIA AND 3 OTHERS
|
April 13, 2018 |
|
M/S GENS BUILDCON PRIVATE LIMITED Vs. STATE OF U P & OTHERS
|
January 25, 2018 |
|
M/S GROUP 4S SECURITY SERVICES Vs. PRESIDING OFFICER, INDUSTRIAL
|
November 15, 2018 |
|
M/S GURUKUL KANGRI PHARMACY HARIDWAR Vs. PRESCRIBED AUTHORITY UNDER MIN
|
January 23, 2018 |
|
M/S HAMDARD (WAKF) LABORATORIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 2, 2018 |
|
M/S HARI OIL AND GENERAL MILLS BYPASS MATHURA Vs. COMMISSIONER TRADE TAX
|
January 5, 2018 |
|
M/S HARYANA FREIGHT CARRIER (P). LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
April 4, 2018 |
|
M/S HIND LOGISTIC Vs. STATE OF U.P. AND 2 OTHERS
|
January 25, 2018 |
|
M/S K.J. DIESELS PRIVATE LIMITED Vs. THE COMMISSIONER TRADE TAX U.P. LUCKNOW
|
February 5, 2018 |
|
M/S KAILASH MANSAROVER BUILD CON. PVT. LTD. Vs. STATE OF U.P. AND 2 OTHERS
|
October 28, 2018 |
|
M/S KAMALA CONSTRUCTION COMPANY Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
February 7, 2018 |
|
M/S KAMLA TRADING COMPANY Vs. COMMERCIAL TAX TRIBUNAL BENCH
|
April 4, 2018 |
|
M/S LOKA ISPAT PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
January 24, 2018 |
|
M/S MAA VINDHYAVASINI TOBACCO PRIVATE LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
April 19, 2018 |
|
M/S MAA VINDHYAVASINI TOBACCO PRIVATE LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
April 5, 2018 |
|
M/S MEENU TRADERS Vs. UNION OF INDIA
|
January 24, 2018 |
|
M/S METAL HANDICRAFTS Vs. STATE OF U.P. AND 5 OTHERS
|
April 12, 2018 |
|
M/S MITTAL IRON FOUNDERS AND ENGINEERS Vs. THE COMMISSIONER OF TRADE TAX, U.P. LKW.
|
January 31, 2018 |
|
M/S MODERN TRADERS Vs. STATE OF U.P. AND 2 OTHERS
|
April 3, 2018 |
|
M/S MRF LIMITED Vs. STATE OF U.P. AND 3 OTHERS
|
January 25, 2018 |
|
M/S N.C.M.L. INDUSTRIES LTD Vs. DEBTS RECOVERY TRIBUNAL
|
February 6, 2018 |
|
M/S N.T.P.C. LTD. Vs. PRESIDING OFFICER
|
February 21, 2018 |
|
M/S NATIONAL CHEMICAL AND DYES COMPANY Vs. UNION OF INDIA
|
February 20, 2018 |
|
M/S NATIONAL CHEMICALS Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
February 7, 2018 |
|
M/S NEOLI SUGAR FACTORY Vs. THE COMMISSIONER TRADE TAX U.P. LUCKNOW
|
February 6, 2018 |
|
M/S PARSVNATH DEVELOPERS LTD Vs. STATE OF U.P. & OTHERS
|
March 23, 2018 |
|
M/S PATHAK ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
|
April 4, 2018 |
|
M/S POORAN SUGAR WORKS Vs. UNION OF INDIA AND 2 OTHRS.
|
July 17, 2018 |
|
M/S PRAGATI ENTERPRISES Vs. STATE OF U.P. AND 3 OTHERS
|
January 12, 2018 |
|
M/S REGENT DRUGS PVT. LTD. Vs. STATE OF U.P. AND OTHERS
|
January 4, 2018 |
|
M/S SALORA INTERNATIONAL LIMITED Vs. COMMISSIONER U.P. TRADE TAX, LUCKNOW
|
January 29, 2018 |
|
M/S SHANTI MOHAN AND SONS COLD STORAGE LIMITED Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
April 18, 2018 |
|
M/S SHANTI MOTOR FINANCE COMPANY Vs. KUSUM SHARMA
|
March 22, 2018 |
|
M/S SHAURYA ENTERPRISES Vs. STATE OF U.P. AND 02 OTHERS
|
April 5, 2018 |
|
M/S SHUBHAM FERTILIZERS AND CHEMICALS Vs. STATE OF U.P. AND 3 OTHERS
|
April 16, 2018 |
|
M/S SONAL FOOD PRODUCTS Vs. COMMISSIONER OF TRADE TAX, U.P.
|
February 6, 2018 |
|
M/S SUPERTECH LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (5), U.P. AND 2 ORS.
|
April 19, 2018 |
|
M/S UJALA MARKETING AND 2 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
April 23, 2018 |
|
M/S UNITED SPIRITS LTD. THRU ITS SENIOR GENERAL MANAGER Vs. STATE OF U.P. & 4 OTHERS
|
August 20, 2018 |
|
M/S UTTAM MODERN RICE AND OIL MILLS Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
|
February 19, 2018 |
|
M/S VARDH PAPER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAX/GST, LUCKNOW
|
May 4, 2018 |
|
M/S VEDANT ENTERPRISES AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 14, 2018 |
|
M/S VIKRAM SOLAR PVT. LTD. Vs. UNION OF INDIA THRU SECY. AND 3 OTHERS
|
January 4, 2018 |
|
M/S, VINDHYAWASINI T. TRANSPORT Vs. STATE OF U.P.
|
February 20, 2018 |
|
M/S. ABHAY TRADERS Vs. STATE OF U.P. AND 3 OTHERS
|
June 8, 2018 |
|
M/S. AGARWAL PAPER TRADERS, GANDHI NAGAR Vs. THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW
|
July 4, 2018 |
|
M/S. AKASH TRADERS SHAHJAHANPUR Vs. STATE OF U.P. AND 2 OTHERS
|
May 22, 2018 |
|
M/S. ALLAHABAD FUELS Vs. THE COMMISSIONER OF TRADE TAX
|
July 27, 2018 |
|
M/S. BHAGWATI FUELS Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
March 6, 2018 |
|
M/S. BHARGAVA BOOK DEPOT Vs. STATE OF U.P. AND 2 OTHERS
|
February 26, 2018 |
|
M/S. BHUMIKA ENTERPRISES Vs. STATE OF U.P. AND OTHERS
|
April 3, 2018 |
|
M/S. CHEEMA PAPERS LIMITED Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
July 6, 2018 |
|
M/S. DARBARI CONSTRUCTIONS RAJENDRA NAGAR, LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES, U.P. LUCKNOW AND ANOTHER
|
August 1, 2018 |
|
M/S. DELHI GUJRAT FLEET CARRIER PVT. LTD. Vs. STATE OF U.P. AND 4 OTHERS
|
May 1, 2018 |
|
M/S. DURGA REELINGS, RANIGANJ, LAKHIMPUR Vs. THE COMMISSIONER, TRADE TAX, U.P., LUCKNOW
|
March 8, 2018 |
|
M/S. DWIVEDI OIL SALES (KR), MAHOBA Vs. THE COMMISSIONER OF COMMERCIAL TAX & ANOTHER
|
August 3, 2018 |
|
M/S. FOOD CORPORATION OF INDIA LUCKNOW THROU Vs. COMMISSIONER OF COMMERCIAL TAX U.P. GOMTI NAGAR LUCKNOW AND ANR.
|
February 15, 2018 |
|
M/S. GITANJALI PLASTICS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U.P., LUCKNOW
|
May 28, 2018 |
|
M/S. GREEN GAS LTD., LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAX U.P., LUCKNOW
|
February 23, 2018 |
|
M/S. GUDDEX GLASS INDUSTRIES PVT. LTD. Vs. THE COMMISSIONER COMMERCIAL TAX
|
August 14, 2018 |
|
M/S. HINDUSTAN TRADERS Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
March 6, 2018 |
|
M/S. J.V.D. CERA COATING AND COLOURS (P) LTD. Vs. STATE OF U.P. AND 4 OTHERS
|
May 24, 2018 |
|
M/S. JAI BABA AMARNATH INDUSTRIES Vs. STATE OF U.P. AND 3 OTHERS
|
July 10, 2018 |
|
M/S. JAYPEE REWA PLANT THRU ITS S.G.M. FIN. RAJIV CHAUDHARY Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
July 2, 2018 |
|
M/S. KANODIA CEMENT THRU ITS DIRECTOR GAUTAM KANODIA Vs. STATE OF U.P. & 2 OTHERS
|
August 14, 2018 |
|
M/S. KRISHNA ENTERPRISES Vs. STATE OF U.P. AND 2 OTHERS
|
June 5, 2018 |
|
M/S. MADIANA GLASS WORKS Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
February 23, 2018 |
|
M/S. MANEESH SINGH Vs. STATE OF U.P. AND 3 OTHERS
|
April 11, 2018 |
|
M/S. MEHAR AUTOMOBILES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, LUCKNOW
|
April 12, 2018 |
|
M/S. MOD PACK INDUSTRIES Vs. THE COMMISSIONER TRADE TAX, U.P. LKW.
|
February 21, 2018 |
|
M/S. MODERN ADVERTISING AND MARKETING AND 7 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
April 11, 2018 |
|
M/S. NAVYUG AIRCONDITIONING Vs. STATE OF U.P. AND ORS.
|
April 3, 2018 |
|
M/S. NORTH EASTERN CARRYING CORPORATION Vs. COMMISSIONER OF TRADE TAX
|
July 20, 2018 |
|
M/S. PANCHSHEEL BUILD TECH PVT. LTD. Vs. STATE OF U.P. THRU COLLECTR GHAZIABAD & OTHERS
|
July 11, 2018 |
|
M/S. PESTONJI BROTHERS AND ANOTHER Vs. DEPUTY GENERAL MANAGER (I/C), M/S. INDIAN OIL CORP. LTD. AND OTHERS
|
May 22, 2018 |
|
M/S. R.K. OVERSEAS Vs. UNION OF INDIA AND 3 ORS.
|
February 1, 2018 |
|
M/S. REGENT LIGHTING ASIA PRIVATE LIMITED Vs. THE COMMISSIONER, STATE GOODS AND SERVICE TAX
|
June 13, 2018 |
|
M/S. ROMA BUILDER AND PROMOTERS PVT. (L) Vs. THE COMMISSIONER COMMERCIAL TAX, U.P.
|
May 28, 2018 |
|
M/S. SAND ENTERPRISES THRU PROP. SHRI RAMJI SAND Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW & ANOTHER
|
July 18, 2018 |
|
M/S. SHANTI LAL SUSHIL KUMAR DAGA PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
May 24, 2018 |
|
M/S. SHIV OIL AND DALL MILLS Vs. STATE OF U.P. AND 4 OTHERS
|
May 21, 2018 |
|
M/S. SINGHAL THERMOPACK PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, LUCKNOW AND ANOTHER
|
July 20, 2018 |
|
M/S. SUMAC INTERNATIONAL LTD. THRU. AWADHESH KUMAR VERMA AND ORS. Vs. THE STATE OF U.P. AND ANR.
|
March 16, 2018 |
|
M/S. SUNTECH GLASS PVT. LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
February 21, 2018 |
|
M/S. SUPERTECH LIMITED Vs. STATE OF U.P. AND 2 OTHERS
|
July 19, 2018 |
|
M/S. SWASTIK FRAGRANCES Vs. COMMISSIONER, U.P. TRADE LUCKNOW
|
March 6, 2018 |
|
M/S. UJALA MARKETING AND 2 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
|
June 8, 2018 |
|
MAA VAISHNO TIMBERS, PROPRIETORSHIP OF RAVI SHANKER MISHR Vs. STATE OF U P AND OTHERS
|
April 12, 2018 |
|
MAA VAISHNO TRADERS Vs. COMMISSIONER OF CUSTOMS
|
September 26, 2018 |
|
MACHHLA DEVI Vs. GHAZIABAD DEVELOPMENT AUTHORITY AND 3 OTHERS
|
March 21, 2018 |
|
MADAM JYOTI RANA Vs. KRISHNA PAL
|
February 8, 2018 |
|
MADAN GOPAL PANDEY AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 16, 2018 |
|
MADAN LAL Vs. OM PRAKASH
|
August 14, 2018 |
|
MADAN LAL Vs. STATE
|
June 1, 2018 |
|
MADAN LAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
MADAN PAL & 4 OTHERS Vs. STATE OF U P & ANOTHER
|
January 10, 2018 |
|
MADAN PAL SINGH Vs. DSITRICT JUDGE BIJNOR AND 2 OTHERS
|
October 30, 2018 |
|
MADARSA ARABIA ZIAUL-ULOOM THROUGH ITS MANAGER Vs. STATE OF U P AND 3 OTHERS
|
March 15, 2018 |
|
MADHAV PRASAD SHAKYA Vs. STATE OF U P
|
July 27, 2018 |
|
MADHU ASTHANA Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
MADHU MISHRA @ GUDIA Vs. PREM KUMAR MISHRA
|
December 4, 2018 |
|
MADHUR @ VIKKY AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
MADHURANDRA MISHRA Vs. STATE OF U P & OTHERS
|
February 22, 2018 |
|
MADHURI & ANOTHER Vs. D.D.C. & OTHERS
|
May 18, 2018 |
|
MADHVENDRA SINGH Vs. UNION OF INDIA THRU ASSISTANT DIRECTOR E D PREVENT
|
March 28, 2018 |
|
MAHABIR AND ORS. Vs. STATE OF U.P.
|
May 18, 2018 |
|
MAHABIR INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS
|
March 15, 2018 |
|
MAHABIR TYAGI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 3, 2018 |
|
MAHADEO SINGH Vs. ADDL. D.M. (ADMN.) AND OTHERS
|
January 9, 2018 |
|
MAHADEV PRASAD Vs. D D C JHANSI AND 4 OTHERS
|
March 20, 2018 |
|
MAHAFUJUR RAHAMAN Vs. STATE OF U P AND 4 OTHERS
|
September 12, 2018 |
|
MAHAGUN REAL ESTATE PVT LTD Vs. STATE OF U P AND 2 OTHERS
|
March 27, 2018 |
|
MAHALAKSHMI CEMENTS(INDIA) Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
October 22, 2018 |
|
MAHALAXMI TRADERS Vs. STATE OF U.P. AND 3 OTHERS
|
April 17, 2018 |
|
MAHAN LAL Vs. STATE OF U P AND 3 OTHERS
|
March 12, 2018 |
|
MAHANT SHANKERSAN RAMANUJ DASS Vs. STATE OF U P AND 3 OTHERS
|
September 28, 2018 |
|
MAHARANI AND ORS Vs. STATE OF U P
|
April 13, 2018 |
|
MAHAT PALESHWAR HARI PRAPANNA RAMANUJ ADARSH SANSK Vs. STATE OF U P AND 4 OTHERS
|
March 20, 2018 |
|
MAHATMA SARVESH PURVA MADHYAMIK VIDHYALAYA AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 31, 2018 |
|
MAHAVEER Vs. STATE OF U.P.
|
February 16, 2018 |
|
MAHAVEER Vs. STATE OF U P & 3 OTHERS
|
February 16, 2018 |
|
MAHAVEER Vs. HEERA LAL
|
August 7, 2018 |
|
MAHAVIR SINGH & OTHERS Vs. STATE OF U P & OTHERS
|
July 31, 2018 |
|
MAHBOOB MIYAN Vs. STATE OF U.P. AND 4 OTHERS
|
August 24, 2018 |
|
MAHDEI Vs. ADDL COMMISSIONER(ADMN), VARANASI AND 6 OTHERS
|
January 4, 2018 |
|
MAHENDAR SINGH @ DHONI Vs. STATE OF U P
|
September 15, 2018 |
|
MAHENDRA Vs. STATE
|
September 19, 2018 |
|
MAHENDRA Vs. STATE OF U P
|
March 30, 2018 |
|
MAHENDRA Vs. STATE OF U.P.
|
August 23, 2018 |
|
MAHENDRA & OTHERS Vs. GYAN DEVI & OTHERS
|
April 17, 2018 |
|
MAHENDRA AND ANOTHER Vs. ADDITIONAL COMMISSIONER AND 3 OTHERS
|
September 6, 2018 |
|
MAHENDRA KUMAR Vs. UNION OF INDIA AND 5 OTHERS
|
September 12, 2018 |
|
MAHENDRA NATH Vs. KRISHNA MURARI GARG (SINCE DECEASED)
|
September 27, 2018 |
|
MAHENDRA NATH SINGH Vs. THE JOINT DIRECTOR (CHILD DISEASE) AND OTHERS
|
January 2, 2018 |
|
MAHENDRA NATH VERMA Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN LKO.
|
September 4, 2018 |
|
MAHENDRA PAL Vs. STATE OF U P
|
March 23, 2018 |
|
MAHENDRA PRASAD S/O VANSHI LAL AND OTHERS Vs. STATE OF U P THROUGH SECRETARY REVENUE
|
February 6, 2018 |
|
MAHENDRA PRATAP Vs. SAROJ GUPTA
|
December 21, 2018 |
|
MAHENDRA PRATAP SINGH AND ORS Vs. STATE OF U P THRU PRIN SECY /CHIEF SECY AND ORS
|
May 24, 2018 |
|
MAHENDRA SAINI AND ORS (2) Vs. STATE OF U P
|
January 24, 2018 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
September 26, 2018 |
|
MAHENDRA SINGH AND 11 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 21, 2018 |
|
MAHESH Vs. STATE OF U P
|
November 29, 2018 |
|
MAHESH ALIAS RAHUL KASHYAP Vs. STATE OF U P
|
January 6, 2018 |
|
MAHESH CHANDRA Vs. STATE OF U P & OTHERS
|
March 16, 2018 |
|
MAHESH KUMAR Vs. STATE OF U P AND ANOTHER
|
January 19, 2018 |
|
MAHESH KUMAR AGRAWAL Vs. STATE OF U.P. AND 3 OTHERS
|
May 21, 2018 |
|
MAHESH KUMAR AND ANR Vs. SWAMI DAYAL KAITYAR
|
February 20, 2018 |
|
MAHESH KUMAR TIWARI Vs. STATE OF U.P. AND OTHERS
|
August 7, 2018 |
|
MAHESH PANDEY Vs. STATE OF U P THR PRIN SECY DEPTT OF HOME, LUCKNOW
|
February 9, 2018 |
|
MAHESH PRASAD & OTHERS Vs. STATE OF U P AND OTHERS
|
May 18, 2018 |
|
MAHESH PRASAD JAISWAL STONE CRUSHER AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 14, 2018 |
|
MAHESH TIWARI AND 3 OTHERS Vs. STATE OF UTTAR PRADESH
|
March 20, 2018 |
|
MAHESH YADAV Vs. ADDL. COMMISSIONER (JUDICIAL) VARANASI MANDAL & OTHERS
|
July 13, 2018 |
|
MAHFOOJ ALAM Vs. STATE OF U P
|
April 5, 2018 |
|
MAHFOOZ ALAM Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
MAHIPAL Vs. STATE OF U.P.
|
January 31, 2018 |
|
MAHMOOD ANSARI Vs. STATE OF U P AND 6 OTHERS
|
December 21, 2018 |
|
MAHMOOD HUSSAIN Vs. STATE OF U.P. AND 5 OTHERS
|
February 23, 2018 |
|
MAIKOO AND OTHERS Vs. STATE
|
August 24, 2018 |
|
MAIKU Vs. STATE
|
February 1, 2018 |
|
MAISHAR Vs. STATE OF U P AND 02 OTHERS
|
April 5, 2018 |
|
MAIYADIN Vs. STATE OF U P
|
May 18, 2018 |
|
MAKKHAN Vs. STATE
|
October 26, 2018 |
|
MAKSOOD Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
January 19, 2018 |
|
MALA DEVI Vs. STATE OF U.P.
|
November 12, 2018 |
|
MALTI SRIVASTAVA Vs. STATE OF U.P.
|
December 7, 2018 |
|
MALU ALIAS SHEOVEER Vs. STATE OF U P AND ANOTHER
|
August 23, 2018 |
|
MAMATA Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLY LKO & ORS
|
August 29, 2018 |
|
MAMTA Vs. STATE OF U P THRU SECY AND OTHERS
|
January 10, 2018 |
|
MAMTA DEVI Vs. KEDAR (DECEASED) PURUSHOTTAM DAS AND OTHERS
|
February 8, 2018 |
|
MAMTA SINGH Vs. LAKSHMAN SINGH
|
March 6, 2018 |
|
MAMTA SINGH Vs. STATE OF U P AND 7 OTHERS
|
February 1, 2018 |
|
MAN SINGH Vs. STATE OF U P & OTHERS
|
March 30, 2018 |
|
MAN SINGH Vs. STATE OF U P
|
April 24, 2018 |
|
MAN SINGH Vs. STATE OF U.P.
|
July 7, 2018 |
|
MAN SINGH Vs. STATE OF U.P. AND ORS.
|
August 3, 2018 |
|
MANAGING DIRECTOR, U P STATE BRIDGE CORP LTD Vs. STATE COMMISSION
|
November 2, 2018 |
|
MANAGING DIRECTOR, U.P. CO Vs. IXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, LUCKNOW AND OTHERS
|
August 9, 2018 |
|
MANAGING DIRECTOR, U.P. CO Vs. DISTRICT AND SESSIONS JUDGE, LUCKNOW AND OTHERS
|
August 9, 2018 |
|
MANGAL Vs. D D C & OTHERS
|
March 20, 2018 |
|
MANGAL GIRI Vs. STATE OF U P
|
August 31, 2018 |
|
MANGAL NANDA Vs. RAJESH GANGWANI
|
December 18, 2018 |
|
MANGALA PRASAD Vs. CHHEDI LAL
|
July 2, 2018 |
|
MANGALA SINGH YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
MANGAROO Vs. STATE OF U P
|
April 20, 2018 |
|
MANGARU AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 13, 2018 |
|
MANGAT AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 16, 2018 |
|
MANGESH RAJBHAR Vs. STATE OF U P & ANOTHER
|
April 9, 2018 |
|
MANGEY RAM Vs. STATE OF U P AND ANOTHER
|
March 12, 2018 |
|
MANGLA DEVI (SINCE DECEASED) AND ANOTHER Vs. HABIBURREHMAN AND ANOTHER
|
May 18, 2018 |
|
MANGRU AND ORS Vs. CONSOLIDATION OFFICER, GORAKHPUR AND ORS
|
January 19, 2018 |
|
MANI KANT MISHRA Vs. STATE OF U.P.
|
January 31, 2018 |
|
MANI RAM SINGH Vs. STATE OF U.P.
|
August 20, 2018 |
|
MANI SHANKAR Vs. STATE OF U P AND 05 OTHERS
|
April 12, 2018 |
|
MANIK CHANDRA Vs. STATE OF U.P.
|
May 31, 2018 |
|
MANISH BHANDARI Vs. STATE OF U P
|
February 13, 2018 |
|
MANISH ENGINEERING ENTERPRISES Vs. INDIAN FARMERS FERTILIZERS CORPORATIVE LTD. AND ORS.
|
November 26, 2018 |
|
MANISH GOEL Vs. STATE OF U P AND ANOTHER
|
May 29, 2018 |
|
MANISH GUPTA Vs. STATE OF U.P.
|
November 22, 2018 |
|
MANISH KUMAR @ MANISH YADAV Vs. STATE OF U P AND ANR
|
July 6, 2018 |
|
MANISH KUMAR CHATURVEDI Vs. STATE
|
March 28, 2018 |
|
MANISH KUMAR SONKAR Vs. STATE OF U P AND 3 OTHERS
|
November 26, 2018 |
|
MANISH MEHROTRA Vs. STATE OF U P AND ANOTHER
|
May 16, 2018 |
|
MANISH PAHAWA Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
MANISH SINGH Vs. STATE OF U P
|
March 27, 2018 |
|
MANISHA SAHU AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 19, 2018 |
|
MANJEET KAUR Vs. STATE OF U P & ANOTHER
|
August 6, 2018 |
|
MANJEET SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE (F AND R) AND 3 OTHERS
|
August 14, 2018 |
|
MANJIL GAGOI Vs. STATE OF U P
|
January 30, 2018 |
|
MANJU Vs. PRESCRIBED AUTHORITY/S.D.O., KHAIR, ALIGARH AND 16 OTHERS
|
May 28, 2018 |
|
MANJU DEVI Vs. JOINT COMMISSIONER AND 2 OTHERS
|
January 29, 2018 |
|
MANJU DEVI Vs. STATE OF U P AND 7 OTHERS
|
January 25, 2018 |
|
MANJU DEVI Vs. BOARD OF REVENUE AND 4 OTHERS
|
February 7, 2018 |
|
MANJU DEVI Vs. STATE OF U P AND 2 OTHERS
|
August 28, 2018 |
|
MANJU DEVI AND 2 OTHERS Vs. STATE OF U P
|
December 3, 2018 |
|
MANJU MANDAL Vs. STATE OF U P AND ANOTHER
|
April 19, 2018 |
|
MANJU MANDAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 26, 2018 |
|
MANJU SINGH Vs. STATE OF U P THROU, PRIN SECY AVAS EVAM SHAHARI NI
|
January 18, 2018 |
|
MANJU SINGH RATHOR Vs. STATE OF U P AND 4 OTHERS
|
November 20, 2018 |
|
MANJUR ALI Vs. SPECIAL SECRETARY (LOCAL BODIES) U P STATE
|
November 15, 2018 |
|
MANMOHAN PANDEY AND 26 OTHERS Vs. UNION OF INDIA AND 5 OTHERS
|
January 23, 2018 |
|
MANNA SINGH URF KRISHNA KUMAR SINGH URF BANNE SING Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
MANNI LAL (DECEASED) AND OTHERS Vs. CHHEDA LAL (DECEASED) AND OTHERS
|
April 30, 2018 |
|
MANNOO KHNAGAR Vs. STATE OF U.P.
|
August 3, 2018 |
|
MANOHAR LAL AND 5 OTHERS Vs. ADDL. DISTRICT JUDGE OR SPECIAL JUDGE (S.C. OR S.T. ACT) AND 2 OTHERS
|
March 12, 2018 |
|
MANOHAR LAL SHAMRA Vs. PANKAJ AND 2 OTHERS
|
November 13, 2018 |
|
MANOHAR SINGH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
MANOJ Vs. STATE OF U.P.
|
October 9, 2018 |
|
MANOJ Vs. STATE OF U.P.
|
November 2, 2018 |
|
MANOJ @ OJHA Vs. STATE OF U.P.
|
May 17, 2018 |
|
MANOJ AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
August 1, 2018 |
|
MANOJ DEVI Vs. PARAMJOT SINGH
|
January 23, 2018 |
|
MANOJ DHEEMAR Vs. STATE OF U P
|
April 19, 2018 |
|
MANOJ KORI Vs. STATE OF U P
|
May 4, 2018 |
|
MANOJ KUMAR Vs. REGIONAL MANAGER B O B ALLAHABAD AND 2 ORS
|
February 7, 2018 |
|
MANOJ KUMAR Vs. O B C THRU REGIONAL MANAGER HAZRATGANJ LKO AND ANR
|
February 13, 2018 |
|
MANOJ KUMAR Vs. STATE OF U P
|
March 13, 2018 |
|
MANOJ KUMAR Vs. STATE OF U P
|
November 20, 2018 |
|
MANOJ KUMAR Vs. STATE OF U.P.
|
February 7, 2018 |
|
MANOJ KUMAR & ANR Vs. STATE OF U P THRU SECY PUBLIC WORKS DEPTT LKO & ANR
|
July 17, 2018 |
|
MANOJ KUMAR GIRI Vs. STATE OF U.P. THROU PRIN. SECY. DEPTT.OF FOOD & SUPPLIES AND OTHERS
|
May 11, 2018 |
|
MANOJ KUMAR GUPTA Vs. SHIV SARAN UPADHYAY & ORS.
|
July 26, 2018 |
|
MANOJ KUMAR GUPTA Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH & ORS
|
July 11, 2018 |
|
MANOJ KUMAR GUPTA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 1 BARABANKI AND OTHERS
|
March 16, 2018 |
|
MANOJ KUMAR RATMALA Vs. STATE OF U P
|
February 1, 2018 |
|
MANOJ KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
May 30, 2018 |
|
MANOJ KUMAR TIWARI Vs. STATE OF U P
|
February 23, 2018 |
|
MANOJ KUMAR YADAV Vs. STATE OF U P AND 5 OTHERS
|
March 7, 2018 |
|
MANOJ RASTOGI Vs. MANOJ KUMAR
|
August 16, 2018 |
|
MANOJ SHARMA Vs. STATE OF U P AND ANOTHER
|
January 23, 2018 |
|
MANOJ SHARMA Vs. STATE OF U P & ANOTHER
|
October 27, 2018 |
|
MANOJ SHARMA @ MANOJ KUMAR & ANR Vs. CENTRAL BUREAU OF INVESTIGATION, SPECAIL CRIME BRA
|
April 16, 2018 |
|
MANORMA YADAV Vs. STATE OF U P & 5 ORS
|
January 10, 2018 |
|
MANRAJ Vs. SABHAJIT
|
July 27, 2018 |
|
MANRU Vs. BOARD OF REVENUE UP LUCKNOW AND ORS
|
December 21, 2018 |
|
MANSA RAM @ MANSA LAL @ SONOO Vs. STATE OF U P
|
December 17, 2018 |
|
MANSA RAM YADAV Vs. STATE OF U P AND 6 OTHERS
|
May 28, 2018 |
|
MANSHA Vs. STATE OF U P
|
March 13, 2018 |
|
MANSHA RAM AND ORS. Vs. ADDITIONAL COMMISSIONER (ADMN.), FAIZABAD AND ORS.
|
November 30, 2018 |
|
MANSHAB ALI Vs. STATE OF U.P. AND 5 OTHERS
|
August 23, 2018 |
|
MANSHAD AND ANOTHER Vs. STATE OF U P AND OTHERS
|
January 23, 2018 |
|
MANSOOR & OTHERS Vs. STATE OF U P
|
July 30, 2018 |
|
MANTU SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
MANVEER TEOTIYA @ MANVEER SINGH TEOTIYA Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
MANZOOR ALAM Vs. SAIYAD MAHMOOD ALI
|
January 29, 2018 |
|
MAQBOOL Vs. STATE OF U P AND ANOTHER
|
July 19, 2018 |
|
MAQSOOD AKHTAR Vs. STATE OF U P AND 3 OTHERS
|
February 26, 2018 |
|
MARTAND DEO SINGH AND ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
January 19, 2018 |
|
MARUTI TRADER Vs. STATE OF U.P.
|
January 25, 2018 |
|
MASKOOR Vs. STATE OF U.P. AND ORS.
|
April 26, 2018 |
|
MASOOD ASGHAR Vs. UTTAR PRADESH STATE PUBLIC SERVICE TRIBUNAL INDIRA BHAWAN
|
March 28, 2018 |
|
MAST RAM AND 4 ORS Vs. STATE OF U P
|
February 2, 2018 |
|
MAST RAM TIWARI; STATE OF U P Vs. STATE OF U P & 3 ORS ; KESHAV SAVITA & ANR
|
January 19, 2018 |
|
MASTER ARAKH Vs. STATE OF U P
|
April 4, 2018 |
|
MASTER ARVIND TYAGI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 12, 2018 |
|
MASTRAM Vs. STATE OF U P AND 3 OTHERS
|
February 12, 2018 |
|
MATA PRASAD & OTHERS Vs. STATE OF U P
|
May 3, 2018 |
|
MATIBAR SINGH Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD &
|
April 11, 2018 |
|
MATSAY JEEVI SAHKARI SAMITI LTD Vs. STATE OF U.P.
|
November 19, 2018 |
|
MATSYAJIVI SAHKARI SAMITI LTD THR ADHYAKSHA/MUKHYA PRAVARTAK Vs. STATE OF U P THR PRIN SECY PANCHAYAT RAJ DEPTT LKO & OTHERS
|
January 12, 2018 |
|
MAULANA MOHAMMAD ALI JAUHAR TRUST Vs. BOARD OF REVENUE AND ANOTHER
|
April 17, 2018 |
|
MAYA Vs. STATE OF U P
|
January 29, 2018 |
|
MAYA DEVI Vs. PRAMOD KUMAR GUPTA
|
May 7, 2018 |
|
MAYA DEVI Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
MAYA DEVI Vs. STATE OF U P THRU PRIN SECY HOUSING & URBAN DEV &ORS
|
July 24, 2018 |
|
MAYA DEVI AND 2 OTHERS Vs. STATE OF U P THROUGH SECRETARY , HOME GOVT OF U P
|
February 26, 2018 |
|
MAYANK Vs. STATE OF U P
|
July 6, 2018 |
|
MAYANK RAWAT AND ANOTHER Vs. STATE OF U P AND OTHERS
|
January 29, 2018 |
|
MAYANK SINGH CHAUHAN Vs. STATE OF U P THRU SECY DEPTT OF URBAN DEVELOPMENT
|
February 5, 2018 |
|
MAYOR CONSTRUCTION & ANOTHER Vs. ANIL MAYOR HUF THRU ITS KARTA ANIL KUMAR MAYOR & ANR
|
April 5, 2018 |
|
MD. NAEEM AND ANOTHER Vs. TARACHAND AND OTHERS
|
February 2, 2018 |
|
MEDHA Vs. D D C & OTHERS
|
April 26, 2018 |
|
MEENA BEGUM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 12 AGRA AND 2 O
|
February 7, 2018 |
|
MEENA DEVI Vs. STATE OF U P AND 4 OTHERS
|
July 30, 2018 |
|
MEENA YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 23, 2018 |
|
MEENAL SINGH Vs. STATE OF U P AND OTHERS
|
February 23, 2018 |
|
MEENU BHATIA Vs. DALIP KUMAR AND ANR
|
February 21, 2018 |
|
MEERA AND ORS Vs. D D C AND ORS
|
March 16, 2018 |
|
MEERA DEVI Vs. STATE OF U P AND 2 OTHERS
|
April 23, 2018 |
|
MEERA JAISWAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
March 9, 2018 |
|
MEERA MISHRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUKCNOW BENCH LUKC
|
February 2, 2018 |
|
MEGHRAJ SINGH Vs. BOARD OF REVENUE U P AT LUCKNOW & 11 OTHERS
|
January 29, 2018 |
|
MEHARBAN ALI @ MEHARBAN NABAB AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 14, 2018 |
|
MEHTAB ALI & OTHERS Vs. STATE OF U P
|
January 10, 2018 |
|
MEMBAR PAL & ANOTHER Vs. STATE
|
April 4, 2018 |
|
MESSERS SUNSHINE STEEL INDUSTRIES AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 13, 2018 |
|
MINA PUN Vs. STATE OF U.P.
|
September 18, 2018 |
|
MINTU Vs. STATE OF U P
|
December 11, 2018 |
|
MIRATU AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
MISHRI LAL YADAV & ANR Vs. ORIENTAL INSURANCE CO LTD FAIZABAD & 2 ORS
|
January 25, 2018 |
|
MISS BHAVNA TIWARI Vs. THE UNION OF INDIA
|
January 19, 2018 |
|
MITHAI LAL Vs. STATE OF U.P.
|
April 18, 2018 |
|
MITHAI LAL Vs. D D C , GHAZIPUR AND ORS
|
March 19, 2018 |
|
MITHILESH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 10, 2018 |
|
MITHLESH Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
MITHLESH ALIAS LALLU Vs. STATE OF U P
|
July 30, 2018 |
|
MITHLESH AND ANOTHER Vs. STATE OF U P
|
May 31, 2018 |
|
MITTHU LAL Vs. STATE OF U.P. THRU PRIN. SECY. FOOD & CIVIL SUPPLY & OTHERS
|
March 30, 2018 |
|
MODERN TRADERS Vs. COMMISSIONER OF TRADE TAX
|
October 12, 2018 |
|
MOHAMMAD ABBAS Vs. STATE OF U P THROUGH ITS SECY P W D AND 3 ORS
|
April 5, 2018 |
|
MOHAMMAD AFZAL Vs. RAMESH KUMARI
|
July 26, 2018 |
|
MOHAMMAD AHMAD KHAN Vs. REGIONAL ADMINISTRATIVE COMMITTEE
|
November 29, 2018 |
|
MOHAMMAD AKHTAR Vs. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT
|
May 21, 2018 |
|
MOHAMMAD ALTAB ALIAS MOHAMMAD ALTAF AND ANOTHER Vs. STATE OF U P
|
February 6, 2018 |
|
MOHAMMAD AZAM KHAN Vs. STATE OF U.P.
|
October 23, 2018 |
|
MOHAMMAD BUX Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT & OTH
|
January 19, 2018 |
|
MOHAMMAD FAIZY AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
February 1, 2018 |
|
MOHAMMAD FURKAN Vs. STATE OF U P THRU PRIN SECY DEPTT OF NAGAR VIKAS E
|
January 30, 2018 |
|
MOHAMMAD FURKAN AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
MOHAMMAD HAKIM AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
MOHAMMAD HASAN Vs. STATE OF U P AND ANOTHER
|
March 6, 2018 |
|
MOHAMMAD IBRAHIM Vs. ASHOK KUMAR AGARWAL
|
May 16, 2018 |
|
MOHAMMAD KHADIM Vs. SHABNAM AND 18 OTHERS
|
October 5, 2018 |
|
MOHAMMAD MAZHAR ASEEM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 14, 2018 |
|
MOHAMMAD MONIS ALAM Vs. STATE OF U P AND 4 OTHERS
|
July 13, 2018 |
|
MOHAMMAD NASEER Vs. STATE
|
February 28, 2018 |
|
MOHAMMAD RAISH Vs. STATE OF U P THRU SECY PANCHAYATI RAJ & 2 ORS
|
February 7, 2018 |
|
MOHAMMAD RASHID Vs. STATE OF U P & OTHERS
|
January 10, 2018 |
|
MOHAMMAD SALEEM Vs. RAJESH MUNJAL & OTHERS
|
March 14, 2018 |
|
MOHAMMAD SHAHID AZMI Vs. COLLECTOR/DISTRICT DY DIRECTOR OF CONSOLIDATION AN
|
February 12, 2018 |
|
MOHAMMAD SOHEB @ SEBU Vs. STATE OF U P
|
July 31, 2018 |
|
MOHAMMAD TAUFIQ Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
MOHAMMAD WASI KHAN AND ANOTHER Vs. IRSHAD AHAMAD AND ANOTHER
|
February 26, 2018 |
|
MOHAMMAD YASIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 18 OTHERS
|
August 3, 2018 |
|
MOHAMMAD YUNUS & ANOTHER Vs. STATE OF U P
|
August 14, 2018 |
|
MOHAMMED YUNUS Vs. RAHEES AHMED
|
February 9, 2018 |
|
MOHAN @ KAMLESHWAR Vs. STATE OF U. P.
|
November 12, 2018 |
|
MOHAN GENERATOR & PUMPS (PVT ) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
January 24, 2018 |
|
MOHAN LAL Vs. STATE OF U P AND 2 OTHERS
|
February 19, 2018 |
|
MOHAN LAL Vs. NAIN SINGH
|
November 12, 2018 |
|
MOHAN LAL Vs. STATE OF U P AND 4 ORS
|
January 9, 2018 |
|
MOHAN LAL RATHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 14, 2018 |
|
MOHAN LAL RATHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 2, 2018 |
|
MOHAN MEAKIN LIMITED Vs. STATE OF U P AND 4 OTHERS
|
March 22, 2018 |
|
MOHAN SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI AND OTHERS
|
January 23, 2018 |
|
MOHAR SINGH AND ORS Vs. STATE OF U P
|
May 4, 2018 |
|
MOHD ADNAN @ MOHD SHAMS Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
MOHD AHMAD SIDDIQUE AND 3 ORS Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND 3
|
May 17, 2018 |
|
MOHD AKARAM Vs. UNION OF INDIA & OTHERS
|
September 14, 2018 |
|
MOHD AKARAM KHAN Vs. STATE OF U P
|
February 22, 2018 |
|
MOHD AKRAM AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 7, 2018 |
|
MOHD AMEEN Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
MOHD ANSAR Vs. STATE OF U P & 3 OTHERS
|
January 5, 2018 |
|
MOHD ARIF AND 4 ORS Vs. RAZDA BEGUM AND 12 ORS
|
December 20, 2018 |
|
MOHD ARSHAD JAMAL Vs. STATE OF U P AND OTHERS
|
November 16, 2018 |
|
MOHD ASALAM SHAH Vs. U P SUNNI CENTRAL WAQF BOARD AND 2 ORS
|
February 6, 2018 |
|
MOHD ASHRAF Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
MOHD ASLAM ALIAS ASLAM AND THREE OTHERS Vs. STATE
|
March 30, 2018 |
|
MOHD ASLAM SIDDIQUI Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLIES & 2 O
|
April 12, 2018 |
|
MOHD AURANGZEB Vs. DIST MAGISTRATE AND 6 ORS
|
October 24, 2018 |
|
MOHD AYZA AHMAD Vs. STATE OF U P THRU PRIN SECY MINORITY WELFARE DEPTT
|
January 29, 2018 |
|
MOHD AZAD @ BABLOO AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
MOHD AZAM KHAN Vs. STATE OF U P
|
March 13, 2018 |
|
MOHD ILIYAS AND ANOTHER Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
February 6, 2018 |
|
MOHD IRFAN ANSARI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
MOHD JAN Vs. STATE OF U P AND ANOTHER
|
May 30, 2018 |
|
MOHD JAVED Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
December 5, 2018 |
|
MOHD MAHBOOB ALI @ SHERU @ SHEIKH ALAM Vs. STATE OF U P
|
January 25, 2018 |
|
MOHD MALIK Vs. STATE OF U P & 2 ORS
|
July 20, 2018 |
|
MOHD MISBA Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
MOHD MUBIN ALIAS RAJA Vs. STATE OF U P AND ANOTHER
|
June 6, 2018 |
|
MOHD MUQUEEM Vs. STATE OF U P
|
May 15, 2018 |
|
MOHD NAIM Vs. AAYUKT, BASI MANDAI, BASTI & ANOTHER
|
January 24, 2018 |
|
MOHD NOORUL HASAN KHAN Vs. STATE OF U P THRU SECRETARY MINORITY WELFARE DEPTT
|
February 2, 2018 |
|
MOHD RAFIQ Vs. STATE OF U P
|
March 14, 2018 |
|
MOHD RAFIQ Vs. STATE
|
August 8, 2018 |
|
MOHD RAMJAN & ANOTHER Vs. STATE OF U P & OTHERS
|
December 12, 2018 |
|
MOHD RAZA AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 23, 2018 |
|
MOHD RIZWAN AND 103 ORS Vs. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT LKO &ORS
|
March 6, 2018 |
|
MOHD SAJJAD KHAN AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
January 19, 2018 |
|
MOHD SALMAN KHAN Vs. STATE OF U P
|
September 6, 2018 |
|
MOHD SHAFIQ Vs. D D C
|
April 18, 2018 |
|
MOHD SHAFIQ QURESHI Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER
|
January 8, 2018 |
|
MOHD SHAKEEL Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
MOHD SHAKOOR AND 2 OTHERS Vs. SULTAN AHMAD AND 2 OTHERS
|
January 30, 2018 |
|
MOHD SHARIF Vs. STATE
|
January 19, 2018 |
|
MOHD SOHRAB Vs. DEPUTY COMMISSIONER STAMP, AZAMGARH AND 2 OTHERS
|
April 25, 2018 |
|
MOHD TAFAZUL SHEIKH & ANOTHER Vs. UNION OF INDIA THRU PRINCIPAL SECY & 6 OTHERS
|
January 9, 2018 |
|
MOHD TASKIN BERNI Vs. STATE OF U P THROUGH PRIN SECY NAGAR VIKAS LKO & ORS
|
January 31, 2018 |
|
MOHD TAUFIQ HUSAIN Vs. STATE OF U P AND ANOTHER
|
January 24, 2018 |
|
MOHD YAMIN Vs. SHAMIM & 3 OTHERS
|
March 15, 2018 |
|
MOHD YASEEN Vs. STATE OF U P AND ANOTHER
|
March 16, 2018 |
|
MOHD YUNUS Vs. STATE OF U P AND ANOTHER
|
May 31, 2018 |
|
MOHD YUSUF & ANOTHER Vs. D.D.C. & OTHERS
|
May 31, 2018 |
|
MOHD ZAKIR HUSAIN Vs. UNION OF INDIA & OTHERS
|
March 7, 2018 |
|
MOHD ZAMEEL KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
|
March 23, 2018 |
|
MOHD ZAVED Vs. S D M MUSAFIR KHANA AMETHI & ORS
|
September 6, 2018 |
|
MOHD ZUBAIR @ MOHD JUBAIR Vs. STATE OF U P AND ANOTHER
|
July 13, 2018 |
|
MOHD. AFAQUE SIDDIQUI Vs. HAZI ZAMIL
|
August 8, 2018 |
|
MOHD. ASHRAF Vs. STATE OF U.P.
|
September 13, 2018 |
|
MOHD. FARUKH KHAN Vs. DY. DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS.
|
December 4, 2018 |
|
MOHD. JAVED AND OTHERS Vs. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION) GONDA AND OTHERS
|
March 30, 2018 |
|
MOHD. JAWAID Vs. RENU KHARE AND ANOTHER
|
September 11, 2018 |
|
MOHD. KHALEEL Vs. DISTRICT JUDGE BALRAMPUR
|
March 28, 2018 |
|
MOHD. KHALID Vs. STATE OF U.P.
|
March 27, 2018 |
|
MOHD. MUSTAHSAN SIDDIQUI Vs. SMT. RIZWAN AMRA AND ANOTHER
|
January 11, 2018 |
|
MOHD. SUFIYAN Vs. JUDGE SMALL CAUSES COURT IIND LUCKNOW AND ANOTHER
|
April 16, 2018 |
|
MOHD. USMAN @ BHAI LAL Vs. STATE OF U.P.
|
March 29, 2018 |
|
MOHD. WASIQ KHAN Vs. STATE OF U.P. AND ORS.
|
October 1, 2018 |
|
MOHD. YUNUSH Vs. STATE OF U.P.
|
April 13, 2018 |
|
MOHD. RASHID Vs. U.P. SUNNI CENTRAL WAQF BOARD THRU. ITS CHAIRMAN
|
July 4, 2018 |
|
MOHIT AGRAWAL Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
MOHIT KUMAR GOYAL Vs. STATE OF U P AND ANOTHER
|
April 6, 2018 |
|
MOHIT KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 3, 2018 |
|
MOHIT MAHESHWARI Vs. JYOTI AGARWAL
|
November 16, 2018 |
|
MOHIT SAHNEY AND ANOTHER Vs. STATE OF U P & ANOTHER
|
April 11, 2018 |
|
MOHIT SHARMA Vs. STATE OF U.P. AND ANR.
|
May 9, 2018 |
|
MOHIT YADAV Vs. STATE OF U P AND ANOTHER
|
August 8, 2018 |
|
MOHSIN & 5 OTHERS Vs. STATE OF U P & ANOTHER
|
September 14, 2018 |
|
MOIN SIDDIQUI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
MOINUDDIN Vs. KANTI AND OTHERS
|
July 27, 2018 |
|
MOLHAU Vs. STATE OF U.P. AND ORS.
|
October 5, 2018 |
|
MONI DEVI Vs. STATE OF U.P.
|
February 7, 2018 |
|
MONISH Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
MONTU @ PRASHANT Vs. STATE OF U P
|
February 9, 2018 |
|
MONU Vs. STATE OF U P
|
July 5, 2018 |
|
MONU ALIAS CHANDRA PRAKASH AND ANOTHER Vs. STATE OF U.P.
|
May 23, 2018 |
|
MOOL CHAND Vs. UTTAR PRADESH KHADI & VILL INDUSTRIES BOARD & OTHE
|
March 23, 2018 |
|
MOOL CHAND & OTHERS Vs. D D C & OTHERS
|
April 18, 2018 |
|
MOOL CHANDRA Vs. STATE OF U P AND 3 OTHERS
|
July 12, 2018 |
|
MOOL CHANDRA & ANOTHER Vs. NAGAR MAHAPALIKA, AGRA & OTHERS
|
July 13, 2018 |
|
MOOL CHANDRA SINGH Vs. STATE OF U P THRU SECRETARY FINANCE & OTHERS
|
January 4, 2018 |
|
MOOL CHANDRA YADAV & OTHERS Vs. STATE OF U P & OTHERS
|
February 23, 2018 |
|
MOOLCHANDRA Vs. SURAJOBAI BALIKA INTER COLLEGE KILA GATE HATHRAS
|
May 14, 2018 |
|
MOSIN AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
|
April 3, 2018 |
|
MOTE Vs. STATE OF U P
|
August 7, 2018 |
|
MOTI LAL Vs. STATE OF U.P.
|
August 21, 2018 |
|
MOTI LAL YADAV Vs. STATE OF U P
|
February 13, 2018 |
|
MOTILAL MEMORIAL SOCIETY THRU. INTERIM COMMITTEE AND ANOTHER Vs. M/S. AGRAWAL EVENTS AND EXPORT, NIRALA NAGAR, LUCKNOW AND ANOTHER
|
May 18, 2018 |
|
MRS. NARGISH Vs. STATE OF U.P. AND 4 OTHERS
|
May 23, 2018 |
|
MUDASSIR Vs. STATE OF U P & ORS
|
February 20, 2018 |
|
MUDASSIR Vs. STATE OF U P
|
April 11, 2018 |
|
MUDDVEER HUSSAIN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
MUDHUNI DEVI Vs. STATE OF U P
|
January 29, 2018 |
|
MUDIT VERMA Vs. RAM KUMAR & ANR
|
July 4, 2018 |
|
MUKARRAM AND ANOTHER Vs. STATE
|
July 31, 2018 |
|
MUKESH Vs. STATE OF U P AND 5 OTHERS
|
September 14, 2018 |
|
MUKESH Vs. STATE OF U P
|
April 24, 2018 |
|
MUKESH & OTHERS Vs. STATE OF U P
|
January 23, 2018 |
|
MUKESH CHANDER SINGHAL @ MUKESH CHAND SINGHAL @ MUKESH KUMAR SINGHAL Vs. STATE OF U P
|
October 26, 2018 |
|
MUKESH CHANDRA AND 4 OTHERS Vs. VIPIN KUMAR SHARMA AND 3 OTHERS
|
May 7, 2018 |
|
MUKESH DHOBI Vs. STATE OF U P & 2 OTHERS
|
August 21, 2018 |
|
MUKESH GARG Vs. STATE OF U P & ANOTHER
|
January 10, 2018 |
|
MUKESH KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
MUKESH KUMAR Vs. SPECIAL JUDGE (S C /S T ) AND 3 OTHERS
|
April 3, 2018 |
|
MUKESH KUMAR AGARWAL & OTHERS Vs. CHIEF CONTROLLING REVENUE AUTHORITY/COMMISSIONER & OTHERS
|
April 13, 2018 |
|
MUKESH KUMAR SINGH CHAHAR Vs. D I O S , & OTHERS
|
January 31, 2018 |
|
MUKESH KUMAR TIWARI Vs. NEW INDIA ASSURANCE COMPANY THROUGH ITS BRANCH MANAGER
|
July 10, 2018 |
|
MUKESH NARAIN BAJPAI AND ANOTHER Vs. AKHILESH MISHRA AND OTHER
|
April 16, 2018 |
|
MUKESH SHARMA Vs. STATE OF U P AND 3 OTHERS
|
January 10, 2018 |
|
MUKESH SHARMA AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
MUKESH UPDHYAY Vs. STATE OF U P AND ANOTHER
|
March 30, 2018 |
|
MUKESH VASHISTHA Vs. STATE OF U P AND 2 OTHERS
|
April 9, 2018 |
|
MUKESH VERMA AND ANOTHER Vs. HARISHCHANDRA AND ANOTHER
|
March 23, 2018 |
|
MUKESH YADAV Vs. STATE OF U P AND 3 OTHERS
|
January 8, 2018 |
|
MUKH LAL GUPTA Vs. I C I C I BANK LIMITED AND ANOTHER
|
February 27, 2018 |
|
MUKHTAR AHMAD Vs. STATE OF U.P.
|
March 19, 2018 |
|
MUKHTAR YADAVA AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 30, 2018 |
|
MUKHTAYAR AHMAD Vs. STATE OF U P
|
May 30, 2018 |
|
MUKUL MOHAN TRIPATHI ALIAS JOSHI Vs. STATE OF U P
|
December 4, 2018 |
|
MUKUL PANDEY Vs. STATE OF U P
|
January 30, 2018 |
|
MUKUND MURARI GUPTA AND ORS Vs. IRFAN (IRFAN AHMAD KIDWAI) AND ORS
|
May 4, 2018 |
|
MUKUT BIHARI Vs. STATE OF U.P.
|
July 13, 2018 |
|
MULKRAJ YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
MULTIPLEX CINEVISION PVT. LTD. Vs. STATE OF U.P.
|
May 8, 2018 |
|
MULTIPLEX CORPORATION Vs. STATE OF U P AND 2 OTHERS
|
September 26, 2018 |
|
MUMTAJ AND ANOTHER Vs. STATE OF U P
|
October 31, 2018 |
|
MUMTAZ ALI Vs. STATE OF U P AND 3 OTHERS
|
January 10, 2018 |
|
MUNAVWAR Vs. STATE OF U.P. AND ANOTHER
|
August 10, 2018 |
|
MUNAWAR ALI Vs. DEPUTY REGISTRAR FARMS, SOCIETIES & CHITS READGANJ FAIZ
|
August 2, 2018 |
|
MUNAZRI AND OTHERS Vs. MOHAMMAD AKIL AND ANOTHER
|
July 2, 2018 |
|
MUNEER ALIAS GOLI Vs. STATE OF U P
|
March 22, 2018 |
|
MUNESH SINGH Vs. STATE OF U P AND 2 ORS
|
February 7, 2018 |
|
MUNIR Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
MUNISH MALIK Vs. UNION OF INDIA AND 2 OTHERS
|
April 16, 2018 |
|
MUNNA & ANOTHER Vs. STATE OF U P
|
April 13, 2018 |
|
MUNNA @ LAXMIKANT AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
MUNNA ALAM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
MUNNA LAL Vs. RAM SAGAR AND OTHERS
|
March 15, 2018 |
|
MUNNA LAL NAI Vs. SATYA PRAKASH AGARWAL (NOW DECEASED)
|
April 11, 2018 |
|
MUNNAWAR ALI Vs. STATE OF U P & 2 OTHERS
|
March 6, 2018 |
|
MUNNI BEGAM Vs. NAWAB KHAN AND ANOTHER
|
April 3, 2018 |
|
MUNNI LAL YADAV Vs. STATE OF U.P. AND ORS.
|
November 30, 2018 |
|
MUNNILAL GAUTAM AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
MUNNU AND ORS Vs. STATE OF U P
|
November 26, 2018 |
|
MUNNU SONKAR Vs. STATE OF U P
|
June 8, 2018 |
|
MUNTYAJ AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
MURADAN & OTHERS Vs. STATE OF U P & OTHERS
|
March 13, 2018 |
|
MURAHU SINGH AND 02 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 07 OTHERS
|
October 5, 2018 |
|
MURARI LAL Vs. KALAWATI
|
January 25, 2018 |
|
MURARI LAL LOHRA Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
MURASHLIN AND ANOTHER Vs. STATE OF U.P.
|
November 20, 2018 |
|
MURSUTHI Vs. DDC AND OTHER
|
May 31, 2018 |
|
MURTI SHIVJI MAHARAJ BIRAJMAN ASTHAL MOHALLA & OTHERS Vs. MATHURA DAS CHELA NAVAL DAS BAIRAGI & OTHERS
|
July 30, 2018 |
|
MUSHIR AHMAD Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
N G TEXTILES (PART-2) SYBLY INDUSTRIAL AREA Vs. STATE OF U P AND 2 OTHERS
|
January 8, 2018 |
|
N I A CO LTD Vs. SUMAN
|
February 1, 2018 |
|
N T P C , COOPERATIVE HOUSING SOCIETY LTD THRU KRI Vs. STATE OF U P THRU PRIN SECY HOUSING DEPTT AND ORS
|
January 8, 2018 |
|
N.C.M.L. INDUSTRIES LTD. Vs. DEBTS RECOVERY TRIBUNAL, LUCKNOW AND OTHERS
|
February 6, 2018 |
|
N.I.A.C.L. Vs. M/S SIDDHARTH ASSOCIATE
|
January 29, 2018 |
|
N.L. JAISWAL Vs. STATE
|
January 20, 2018 |
|
NADEEM Vs. STATE OF U P AND 03 OTHERS
|
February 26, 2018 |
|
NADEEM Vs. STATE OF U P
|
March 30, 2018 |
|
NADEEM AKHTAR AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
January 19, 2018 |
|
NADEEM AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 5, 2018 |
|
NAFISH KHAN AND 2 OTHERS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME AND
|
February 26, 2018 |
|
NAGAR AYUKT NAGAR NIGAM KANPUR NAGAR Vs. PRESIDING OFFICER LABOUR COURT AND ANR.
|
May 28, 2018 |
|
NAGAR PALIKA Vs. WAQF ALAL AULAD FATEHPUR SIKRI AND ORS.
|
December 5, 2018 |
|
NAGAR PALIKA PARISHAD Vs. STATE OF U P AND 13 ORS
|
July 6, 2018 |
|
NAGAR PALIKA PARISHAD, THROUGH ITS EXECUTIVE OFFICER Vs. SANT LAL AND OTHERS
|
February 28, 2018 |
|
NAGAR SWASTH ADHIKARI Vs. RAMJI
|
February 7, 2018 |
|
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. HAKIM SINGH
|
February 8, 2018 |
|
NAGENDRA PRATAP SINGH AND OTHERS Vs. STATE OF U P
|
February 1, 2018 |
|
NAIK R K MAHAPATRA Vs. CHIEF OF ARMY STAFF, NEW DELHI AND OTHERS
|
February 8, 2018 |
|
NAIMA KHATOON Vs. STATE OF U P
|
March 29, 2018 |
|
NAIN FAMILY HOSPITAL PRIVATE LIMITED Vs. U P HOUSING
|
March 5, 2018 |
|
NAJAKAT AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
February 26, 2018 |
|
NAJMUL HASAN AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
May 9, 2018 |
|
NAKE PAL Vs. STATE OF U P
|
February 27, 2018 |
|
NAKUL Vs. STATE OF U P
|
January 23, 2018 |
|
NALINI KANT Vs. STATE OF U.P. AND OTHERS
|
February 22, 2018 |
|
NAMO NARAYAN (SINCE DECEASED) AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER,BAREILLY AND OTHERS
|
August 3, 2018 |
|
NAMRATA VERMA Vs. DY GENERAL MANAGER (L P G ) AND OTHERS
|
February 8, 2018 |
|
NANAK CHAND Vs. STATE OF U P AND 3 OTHERS
|
January 16, 2018 |
|
NANAK CHAND (DECEASED) & OTHERS Vs. BUDH SINGH (DECEASED)& OTHERS
|
July 2, 2018 |
|
NANAK CHAND SHARMA Vs. STATE OF U.P. AND ORS.
|
December 3, 2018 |
|
NANAKE Vs. STATE OF U P
|
November 26, 2018 |
|
NANAKU LAL YADAV Vs. STATE OF U P AND 3 OTHERS
|
March 8, 2018 |
|
NANCY AND ANR Vs. STATE OF U P AND 3 ORS
|
March 15, 2018 |
|
NAND LAL Vs. STATE OF U P AND 5 OTHERS
|
November 22, 2018 |
|
NAND LAL Vs. INDIAN TELEPHONE INDUSTRIES LIMITED AND 2 OTHERS
|
March 9, 2018 |
|
NAND LAL JAISWAL Vs. UNION OF INDIA
|
April 2, 2018 |
|
NAND LAL MISHRA Vs. STATE OF U.P.
|
March 21, 2018 |
|
NAND RAM Vs. STATE
|
May 30, 2018 |
|
NANDA Vs. D.D.C, GHAZIABAD AND OTHERS
|
January 5, 2018 |
|
NANDA @ NANDLAL Vs. STATE OF U P AND OTHERS
|
August 14, 2018 |
|
NANDAN LAL SHARMA & ANOTHER Vs. STATE OF U P
|
January 11, 2018 |
|
NANDI Vs. STATE OF U P
|
January 12, 2018 |
|
NANDINI JADAUN AND ANR Vs. STATE OF U P AND ANR
|
September 19, 2018 |
|
NANDITA SINGH Vs. STATE OF U P
|
April 5, 2018 |
|
NANDU Vs. MANISH KUMAR, CONSOLIDATION OFFICER
|
August 13, 2018 |
|
NANDU & OTHERS Vs. STATE OF U P
|
February 7, 2018 |
|
NANHE KHAN Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION AND 2 OTHERS
|
August 24, 2018 |
|
NANHELAL KASHYAP Vs. STATE OF U P AND 3 ORS
|
May 3, 2018 |
|
NANHEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND 4 OTHERS
|
August 16, 2018 |
|
NANHEY ALI AND OTHERS Vs. STATE OF U.P.
|
February 3, 2018 |
|
NANKAU AND ANOTHER Vs. STATE OF U P
|
August 3, 2018 |
|
NANNHA @ RAIS & ANOTHER Vs. STATE OF U P
|
August 24, 2018 |
|
NAQEEB AHMAD Vs. MOHAMMAD ASLAM
|
May 21, 2018 |
|
NAR SINGH Vs. STATE OF U.P.
|
January 4, 2018 |
|
NAR SINGH CHAUHAN Vs. D N S SUMAN PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
March 29, 2018 |
|
NARAD Vs. STATE OF U P
|
August 18, 2018 |
|
NARAIN DAS SHAH AND ORS. Vs. GULAB CHAND SETH AND ORS.
|
November 29, 2018 |
|
NARAIN SINGH Vs. STATE BANK OF PATIYALA THRU MANAGING DIRECTOR & OTHERS
|
July 25, 2018 |
|
NARAYAN MAHROTRA Vs. ADDITIONAL DISTRICT JUDGE
|
April 26, 2018 |
|
NARBDESHWAR Vs. RAM NARESH CHAUDHARI
|
November 20, 2018 |
|
NARENDRA AND ANOTHER Vs. STATE OF U P AND 9 OTHERS
|
February 21, 2018 |
|
NARENDRA KUMAR Vs. ISHWAR DAYAL AND 3 OTHERS
|
July 6, 2018 |
|
NARENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
November 17, 2018 |
|
NARENDRA KUMAR DUTT Vs. SARDAR KULVINDAR SINGH AND ANOTHER
|
July 11, 2018 |
|
NARENDRA KUMAR GOND Vs. STATE OF U P
|
November 30, 2018 |
|
NARENDRA KUMAR PATHAK AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 25, 2018 |
|
NARENDRA KUMAR SHARMACE COMPANY LTD Vs. DISTRICT INSPECTOR OF SCHOOLS, BULANDSHAHAR & OTHERS
|
February 13, 2018 |
|
NARENDRA KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
February 20, 2018 |
|
NARENDRA KUMAR SINGH GAUR Vs. STATE OF U P AND OTHERS
|
December 11, 2018 |
|
NARENDRA KUMAR TYAGI Vs. STATE OF U P THROUGH CHIEF SECRETARY AND OTHERS
|
January 11, 2018 |
|
NARENDRA LAL Vs. CHAIRMAN ALLD BANK AND OTHERS
|
April 11, 2018 |
|
NARENDRA NARIAN MISHRA Vs. STATE OF U P THRU SECRY AND 2 OTHERS
|
February 13, 2018 |
|
NARENDRA PRATAP SINGH (ENF ) Vs. GOVT OF INDIA, THRU SECY REVENUE DEPTT , NEW DELHI
|
March 28, 2018 |
|
NARENDRA SHISHODIYA Vs. STATE OF U.P
|
August 30, 2018 |
|
NARENDRA SINGH Vs. STATE OF U P AND 7 OTHERS
|
April 5, 2018 |
|
NARENDRA SINGH Vs. STATE OF U P & OTHERS
|
March 15, 2018 |
|
NARENDRA SINGH Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
May 2, 2018 |
|
NARENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
October 5, 2018 |
|
NARENDRA SINGH YADAV Vs. STATE OF U P AND 2 OTHERS
|
October 8, 2018 |
|
NARESH Vs. STATE OF U.P.
|
February 16, 2018 |
|
NARESH AGARWAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
January 25, 2018 |
|
NARESH CHAND VERMA Vs. COMMISSIONER MEERUT DIVISION
|
September 18, 2018 |
|
NARESH CHANDRA GUPTA Vs. THE COLLECTOR AND OTHERS
|
March 15, 2018 |
|
NARESH GUPTA Vs. STATE OF U P AND 2 ORS
|
December 6, 2018 |
|
NARESH KOCHHAR Vs. STATE OF U P
|
November 22, 2018 |
|
NARESH KUMAR Vs. STATE OF U P
|
April 23, 2018 |
|
NARESH CHANDRA JAISWAL Vs. SHEELA DEVI
|
December 11, 2018 |
|
NARGISH Vs. STATE OF U P AND 4 OTHERS
|
May 23, 2018 |
|
NARSINGH RAI Vs. DEPUTY DIRECTOR OF EDUCATION, VARANASI, AND 3 OTHERS
|
July 24, 2018 |
|
NARVADESHWAR SHIKSHA SAMITI THROUGH ITS MANAGER/SE Vs. STATE OF U P
|
February 7, 2018 |
|
NARVEER Vs. STATE OF U P
|
March 14, 2018 |
|
NASEEM Vs. STATE OF U P
|
April 26, 2018 |
|
NASEEM AKHTAR Vs. STATE OF U P & ORS
|
February 2, 2018 |
|
NASEEM BANO Vs. STATE OF U P AND 4 ORS
|
March 30, 2018 |
|
NASEEM KHAN Vs. STATE OF U P
|
March 15, 2018 |
|
NASIM AHAMAD Vs. SHASI PANDEY AND 5 OTHERS
|
April 9, 2018 |
|
NASIM KHAN Vs. STATE OF U. P.
|
November 30, 2018 |
|
NASIR Vs. STATE OF U.P.
|
October 26, 2018 |
|
NASIR AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
NASIR JAMAL Vs. STATE OF U P AND 4 OTHERS
|
April 11, 2018 |
|
NATHI RAM Vs. STATE OF U P
|
August 9, 2018 |
|
NATHOO LAL AND OTHERS Vs. STATE OF U P
|
January 30, 2018 |
|
NATHU LAL & OTHERS Vs. STATE OF U P
|
May 18, 2018 |
|
NATHU RAM SAHU Vs. ARBITRATOR/ COLLECTOR AND 2 OTHERS
|
May 2, 2018 |
|
NATHUWA @ VISHWANATH AND OTHERS Vs. STATE
|
September 14, 2018 |
|
NATIONAL CADET CORPS 30 U.P. BATTALION BIJNOR Vs. SMT. KANTI SHARMA AND 3 OTHERS
|
May 7, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ASHIYA AND OTHERS
|
February 7, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MEERA DEVI AND OTHERS
|
February 1, 2018 |
|
NATIONAL INSURANCE CO LTD THRU R M , LUCKNOW Vs. UDAI BHAN SINGH & 3 ORS
|
August 29, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. SRI SUBHASH CHANDRA AND OTHERS
|
January 19, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. SHADAB AHMAD
|
October 4, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. ASHIYA AND OTHERS
|
February 7, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PRATAP NARAIN & OTHERS
|
January 29, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GEETA RAWAT AND OTHERS
|
July 9, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BASUBEER SARAN DASSS & OTHERS
|
March 23, 2018 |
|
NATTHU AND OTHERS Vs. STATE OF U P
|
March 23, 2018 |
|
NATTHU LAL Vs. GOPAL
|
August 20, 2018 |
|
NAUSA Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
NAUSHAD AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
June 4, 2018 |
|
NAUSHE ALI Vs. UNION OF INDIA AND 5 ORS
|
April 4, 2018 |
|
NAV DEEP DAS Vs. NITYA NAND DAS (DECEASED)
|
February 5, 2018 |
|
NAV DURGA TRADING CO. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
January 30, 2018 |
|
NAVAL KISHOR Vs. STATE OF U.P. AND OTHERS
|
September 20, 2018 |
|
NAVAL PRASAD SHUKLA Vs. STATE OF U P AND 4 OTHERS
|
September 25, 2018 |
|
NAVED MIYAN Vs. HASNAIN FATMA
|
March 20, 2018 |
|
NAVEEN CHANDRA TIWARI AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 30, 2018 |
|
NAVEEN GOSHWAMI Vs. STATE OF U P AND 2 OTHERS
|
July 20, 2018 |
|
NAVEEN SAXEENA Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
January 19, 2018 |
|
NAVEEN KUMAR Vs. MUKESH KUMAR
|
December 4, 2018 |
|
NAVMI LAL Vs. STATE OF U P THRU SECY REVENUE CIVIL SECTT LKO U P & ORS
|
October 10, 2018 |
|
NAVNEET DIXIT Vs. KAMLA GANDHI
|
December 6, 2018 |
|
NAVNEET KUMAR Vs. STATE OF U P AND 4 OTHERS
|
January 12, 2018 |
|
NAVNEET SINGH HUDDA AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
March 15, 2018 |
|
NAWAB SINGH & ANOTHER Vs. STATE OF U P
|
July 26, 2018 |
|
NAWAB SINGH AND OTHERS Vs. STATE OF U.P.
|
January 23, 2018 |
|
NAWAL KHANGAR Vs. STATE OF U P
|
February 1, 2018 |
|
NAYEEMULLAH AND 2 OTHERS Vs. STATE OF U P
|
April 23, 2018 |
|
NAZAKAT Vs. STATE OF U P AND ANOTHER
|
May 22, 2018 |
|
NAZAR KHAN Vs. STATE OF U P
|
May 21, 2018 |
|
NAZAR KHAN Vs. STATE OF U.P.
|
May 21, 2018 |
|
NAZEER ALAM Vs. STATE OF U P AND OTHERS
|
February 13, 2018 |
|
NAZIA Vs. STATE OF U. P.
|
October 4, 2018 |
|
NEELADRI SINGH Vs. STATE OF U.P. THRU SPECIAL SECY. DEPTT. OF BASIC EDU. LKO. AND ORS.
|
February 1, 2018 |
|
NEELAM Vs. VIJAY BHATNAGAR
|
March 6, 2018 |
|
NEELAM Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
NEELAM AGARWAL AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
NEELAM SHUKLA Vs. STATE OF U P THRU SECY PANCHAYAT RAJ LKO & ORS
|
August 31, 2018 |
|
NEELAM SINGH AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
January 18, 2018 |
|
NEELKANTH Vs. STATE OF U P
|
August 24, 2018 |
|
NEENA PARIHAR Vs. STATE OF U P
|
March 6, 2018 |
|
NEERAJ Vs. STATE OF U.P.
|
December 18, 2018 |
|
NEERAJ BABU Vs. STATE OF U P
|
February 2, 2018 |
|
NEERAJ KUMAR Vs. STATE OF U P
|
October 9, 2018 |
|
NEERAJ KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
October 5, 2018 |
|
NEERAJ SHARMA AND 3 OTHERS Vs. UNION OF INDIA AND 5 OTHERS
|
February 7, 2018 |
|
NEERAJ TIWARI Vs. COMMISSIONER
|
August 14, 2018 |
|
NEERU YADAV Vs. STATE OF U P & OTHERS
|
September 14, 2018 |
|
NEETA @ GEETA Vs. STATE OF U. P.
|
December 3, 2018 |
|
NEETU RAJESH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
NEHA & ANOTHER Vs. STATE OF U P & 3 OTHERS
|
March 15, 2018 |
|
NEHA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
November 14, 2018 |
|
NEM SINGH & OTHERS Vs. STATE OF U P
|
October 24, 2018 |
|
NEMIECHAND Vs. STATE OF U P
|
September 24, 2018 |
|
NEPAL Vs. STATE
|
October 5, 2018 |
|
NESAR AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
NETRAM Vs. STATE OF U P AND 4 OTHERS
|
February 12, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANNAPURNA GUPTA AND ANOTHER
|
April 17, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI AND 3 OTHERS
|
July 24, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. BRIJENDRA SINGH ALIAS VIJAY AND ANOTHER
|
April 4, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJESHWAR PRASAD PANDEY
|
March 6, 2018 |
|
NEW INDIA ASSURANCE CO LTD ALLD Vs. ISHRAT PARVEEN & OHTERS
|
November 22, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PUSHPA DEVI SHUKLA AND OTHERS
|
September 27, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. HOTI LAL & ANOTHER
|
January 31, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD LUCKNOW Vs. BACHAI AND OTHERS
|
August 29, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. POORAN LAL
|
May 14, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD. THRU. THE DY. MANAGER LKO Vs. ANJALI SRIVASTAVA AND ORS.
|
August 10, 2018 |
|
NEW INDIA INSURANCE CO LTD Vs. RAJPATI TRIPATHI
|
May 9, 2018 |
|
NEW SHISHUPAL PHARMACY THRU PARTNER ANIL K AWASTHI Vs. PRIN SECY /APP AUTH DEPTT OF MEDICAL EDUCTION (AYU
|
April 5, 2018 |
|
NEW SHIVA TRANSPORT SERVICE AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
June 6, 2018 |
|
NIDHI DEVI Vs. STATE OF U P
|
January 30, 2018 |
|
NIGAR SULTANA AND 3 OTHERS Vs. RAHULLAH MARUFI AND 5 OTHERS
|
September 4, 2018 |
|
NIGMESHWAR PANDEY Vs. STATE OF U P THRU SPECIAL SECY & OTHERS
|
September 20, 2018 |
|
NIKHIL SHARMA Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
NIRALA ASPIRE Vs. STATE OF U P AND 4 OTHERS
|
February 28, 2018 |
|
NIRANJAN Vs. STATE OF U P
|
August 10, 2018 |
|
NIRANJAN KUMAR UPADHYAY Vs. STATE OF U P & ANOTHER
|
April 19, 2018 |
|
NIRANJAN LAL AND 2 OTHERS Vs. STATE OF U P AND 9 OTHERS
|
February 5, 2018 |
|
NIRANJAN SEWA SAMITI AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
July 10, 2018 |
|
NIRANJAN SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
NIRHOO BADHAI Vs. STATE OF U P
|
August 18, 2018 |
|
NIRMAL BHAWANANI Vs. RAJASTHAN CHARITY TRUST AND OTHERS
|
April 23, 2018 |
|
NIRMAL KUMAR SAHU Vs. MOHD RAFIQ (DECEASED) AND 8 OTHERS
|
April 10, 2018 |
|
NIRMAL SHARMA Vs. STATE OF U P
|
January 25, 2018 |
|
NIRMALA Vs. ADDITIONAL DISTRICT MAGISTRATE (NAYAYIK) BARABANKI AND ORS
|
May 22, 2018 |
|
NIRMALA DEVI Vs. STATE OF U P AND 4 OTHERS
|
January 11, 2018 |
|
NIRMALA RAI AND OTHERS Vs. DIRECTOR OF EDUCATION (BASIC) AND OTHERS
|
February 21, 2018 |
|
NISAR AHMAD Vs. DR. SAZID HUSSAIN KHAN
|
September 25, 2018 |
|
NISAR AHMAD Vs. MATIULLAH AND ANOTHER
|
July 23, 2018 |
|
NISHANT SINHA Vs. STATE OF U P
|
November 17, 2018 |
|
NISHITH RAI Vs. STATE OF U P
|
March 6, 2018 |
|
NITESH KUSHWAHA Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
NITIN Vs. STATE OF U P
|
November 1, 2018 |
|
NITIN GUPTA Vs. STATE OF U.P.
|
January 19, 2018 |
|
NITIN KAPOOR Vs. STATE OF U P AND ANOTHER
|
April 25, 2018 |
|
NITIN SINGHAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 12, 2018 |
|
NITIN THAKUR Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
NITISH AGRAWAL Vs. USHA AGRAWAL & 2 OTHERS
|
April 25, 2018 |
|
NIVEDITA AGARWAL Vs. STATE OF U P AND ANR
|
April 23, 2018 |
|
NIVEESH KUMAR Vs. STATE OF U P
|
January 31, 2018 |
|
NOOPUR SRIVASTAVA Vs. STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION AND OTHERS
|
August 27, 2018 |
|
NOOR JAHAN Vs. STATE OF U P THRU SECY FOOD LKO & ORS
|
September 6, 2018 |
|
NOOR MOHAMMAD Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
NOORE Vs. MAHMOOD HASAN
|
January 25, 2018 |
|
NORISH JOHN WILLIAM Vs. NIRMAL FRAIZER
|
September 14, 2018 |
|
NORTH EASTERN CARRYING CORPORATION Vs. THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
January 8, 2018 |
|
NORTHERN MOTORS Vs. COMMISSIONER OF TRADE TAX
|
May 22, 2018 |
|
O P VERMA Vs. STATE OF U P AND OTHERS
|
May 15, 2018 |
|
OM Vs. STATE OF U P
|
March 14, 2018 |
|
OM DISPOSALS Vs. STATE OF U P AND 3 OTHERS
|
April 30, 2018 |
|
OM PAL SINGH AND OTHER Vs. STATE OF U.P.
|
March 7, 2018 |
|
OM PRAKASH Vs. CHANDRA PRAKASH
|
February 23, 2018 |
|
OM PRAKASH Vs. STATE OF U.P THRU SECY. FOOD & CIVIL LKO & ORS.
|
March 29, 2018 |
|
OM PRAKASH Vs. STATE OF U.P.
|
July 26, 2018 |
|
OM PRAKASH Vs. STATE OF U.P. THRU SECY. HOME CIVIL SECTT. LUCKNOW AND ORS.
|
July 19, 2018 |
|
OM PRAKASH Vs. STATE OF U P AND ANOTHER
|
July 20, 2018 |
|
OM PRAKASH & ANR Vs. STATE OF U P
|
January 24, 2018 |
|
OM PRAKASH @ MAHESHE Vs. STATE OF U P
|
March 7, 2018 |
|
OM PRAKASH AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
OM PRAKASH GOND Vs. STATE OF U.P. AND ORS.
|
December 6, 2018 |
|
OM PRAKASH JINDAL AND 2 OTHERS Vs. CHHAWAN DEVI (DECEASED) AND 6 OTHERS
|
April 10, 2018 |
|
OM PRAKASH LAL SRIVASTAVA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL & 3 ORS.
|
May 31, 2018 |
|
OM PRAKASH MANCHANDA Vs. D.M./ COLLECTOR, KANPUR NAGAR AND 2 OTHERS
|
November 29, 2018 |
|
OM PRAKASH MITTAL Vs. VINOD KUMAR MITTAL AND OTHERS
|
May 25, 2018 |
|
OM PRAKASH PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
|
October 31, 2018 |
|
OM PRAKASH SINGH Vs. STATE OF U.P. THRU SECY. AND 3 OTHERS
|
March 27, 2018 |
|
OM PRAKASH SINGH YADAV Vs. STATE OF U.P.
|
February 2, 2018 |
|
OM PRAKASH TIWARI Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
OM PRAKASH YADAV Vs. STATE OF U P & ANOTHER
|
February 23, 2018 |
|
OM PRAKASH YADAV Vs. COMMISSIONER, ALLAHABAD & OTHERS
|
January 31, 2018 |
|
OM PRAKASH YADAV Vs. STATE OF U P
|
July 28, 2018 |
|
OMAXE BUILD HOME LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER
|
July 17, 2018 |
|
OMI @ OM PRAKASH Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY HOME GOVT
|
February 27, 2018 |
|
OMKAR NATH MAURYA Vs. ASHA RAM VARMA
|
September 12, 2018 |
|
OMKAR SINGH Vs. STATE
|
April 24, 2018 |
|
OMPAL AND ANR Vs. UNION OF INDIA
|
January 30, 2018 |
|
OMPAL SINGH Vs. SANTRAM GUPTA
|
August 14, 2018 |
|
OMPAL SINGH AND ANOTHER Vs. MADHU TRANSPORT COMPANY AND ANOTHER
|
July 31, 2018 |
|
OMVEER Vs. STATE OF U P 2 OTHERS
|
February 28, 2018 |
|
OMVEER SINGH Vs. MAHARAJ SINGH
|
April 10, 2018 |
|
OMVEER YADAV AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
OMVEERI Vs. PUNJAB NATIONAL BANK AND 2 OTHERS
|
January 18, 2018 |
|
OMVIR SINGH Vs. SAROJ DEVI
|
September 27, 2018 |
|
OMVIR SINGH AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 20, 2018 |
|
OMWATI Vs. STATE OF U P AND 4 OTHERS
|
May 17, 2018 |
|
ONKAR NATH TIWARI AND 2 ORS Vs. STATE OF U P THRU CHIEF SECY CIVIL SECTT LUCKNOW AND ORS
|
September 12, 2018 |
|
ONKAR NATH YADAV Vs. LIFE INSURANCE CORPORATION OF INDIA AND 3 OTHERS
|
April 3, 2018 |
|
ONKAR SINGH AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
February 16, 2018 |
|
ONKAR SINGH VERMA Vs. STATE OF U P AND 2 ORS
|
January 9, 2018 |
|
ORIENTAL BANK OF COMMERCE THRU CHAIRMAN & 4 ORS Vs. AYODHYA SINGH
|
July 26, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. KUSUM DEVI AND 8 ORS
|
August 9, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. RAMESH & OTHERS
|
August 7, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. DINESH KUMAR SHARMA & OTHERS
|
August 7, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. GEETA DEVI AND OTHERS
|
September 12, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. JITENDRA & OTHERS
|
January 25, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. KRISHNA PANDEY & 2 OTHERS
|
January 9, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. HUSNA BEGUM AND 8 OTHERS
|
January 9, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. PUTTI LAL
|
July 24, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. BHAIRO PRASAD & OTHERS
|
December 20, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SURAJ AND ANOTHER
|
April 12, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. LALCHANDRA GOND AND ANOTHER
|
April 3, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SANTOSH KUMARI
|
March 20, 2018 |
|
ORIENTAL INSURANCE CO LTD THRU SENIOR DIVISIONAL MGR Vs. SITA DEVI & ORS
|
August 14, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ABDUL RAHMAN
|
May 29, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. VIJAY KUMARI & OTHERS
|
January 9, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. LALKA AND OTHERS
|
September 12, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHARIF AHMAD KHAN AND OTHERS
|
October 11, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ZAHIDA & OTHRS
|
May 31, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. URMILA DEVI AND OTHERS
|
December 13, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MUNNA LAL AGRAWAL AND OTHERS
|
November 17, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MANJU & OTHERS
|
February 19, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR JAHISWAL AND OTHERS
|
January 8, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD RAIBARELI Vs. RAJPATI AND OTHERS
|
August 29, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SOMDATT SHARMA & OTHERS
|
November 27, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SANTOSH KUMAR AGARWAL
|
September 20, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. THRU DIV. MANAGER Vs. SMT. BIDDO DEVI (DECEASED) & 4 ORS.
|
August 31, 2018 |
|
OROOJ Vs. STATE OF U P AND 4 OTHERS
|
December 6, 2018 |
|
OTIS ELEVATOR COMPANY INDIA LTD. Vs. COMMR. OF COMMERCIAL TAXES
|
June 6, 2018 |
|
OUTDOOR ADVERTISING AGENCIES ASSOCIATION LKO THRU SECY & ANR Vs. STATE OF U P THROUGH PRIN SECY URBAN DEVP DEPTT LKO & ORS
|
May 2, 2018 |
|
P K S BHADAURIA Vs. CENTRAL BANK OF INDIA AND OTHERS
|
September 12, 2018 |
|
P N PARYA (PREM NARAYAN PARYA) Vs. STATE OF U P THRU PRIN SECY , MEDICAL & HEALTH & 2
|
January 18, 2018 |
|
P T I PARAS NATH YADAV Vs. STATE OF U P THRU PRIN SECY HOME CIVIL SECTT LUCKN
|
March 7, 2018 |
|
PAARVEZ ALAM AND 3 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
February 20, 2018 |
|
PACHAURI AND ORS. Vs. STATE
|
December 7, 2018 |
|
PADAM SINGH Vs. STATE OF U P AND 2 OTHERS
|
February 1, 2018 |
|
PAHALWAN SINGH Vs. STATE OF U P
|
August 16, 2018 |
|
PAHUJA STOCKS Vs. STATE OF U P AND ANOTHER
|
February 22, 2018 |
|
PAL NEWS MEDIA PVT LTD AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
January 23, 2018 |
|
PAL SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE & OTHERS
|
July 9, 2018 |
|
PALENDRA Vs. STATE OF U P
|
December 12, 2018 |
|
PANCH BAHADUR SINGH Vs. ADDITIONAL COMMISSIONER AND 6 OTHERS
|
September 7, 2018 |
|
PANCH DEV KUMAR Vs. INDIAN OIL CORPORATION LTD AND 2 OTHERS
|
May 9, 2018 |
|
PANCHHI FOOD PVT LTD Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL C G I T KANPUR AND 2 OTHERS
|
May 15, 2018 |
|
PANCHSHEEL BUILD TECH PVT LTD Vs. STATE OF U P THRU COLLECTR GHAZIABAD & OTHERS
|
July 11, 2018 |
|
PANJABI RAM AND 5 OTHERS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND 4 OTHERS
|
February 5, 2018 |
|
PANKAJ AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
PANKAJ AND ANR. Vs. STATE OF U.P.
|
February 22, 2018 |
|
PANKAJ GUPTA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 15, 2018 |
|
PANKAJ KUMAR Vs. UNION OF INDIA THRU GENDRAL MANAGER NORTHERN EASTERN RAILWA
|
July 12, 2018 |
|
PANKAJ KUMAR AND 2 OTHERS Vs. STATE OF U P
|
February 21, 2018 |
|
PANKAJ KUMAR JAIN Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
PANKAJ KUMAR RAI Vs. STATE OF U.P. & ANOTHER
|
January 31, 2018 |
|
PANKAJ KUMAR SINGH Vs. U P STATE COOPERATIVE SOCIETIES U P LKO THRU C E C & ORS
|
December 5, 2018 |
|
PANKAJ PANDEY AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LTD CHENNAI AND OTHERS
|
August 6, 2018 |
|
PANKAJ RAO AND OTHERS Vs. STATE OF U.P. THRU DEPTT. OF ENERGY GOVT. OF U.P. AND OTHERS
|
October 12, 2018 |
|
PANKAJ SHARMA Vs. NEELU SHARMA
|
August 10, 2018 |
|
PANKAJ SINGH @ BABLU Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
PANKAJ TOMER AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
February 1, 2018 |
|
PANKAJ TRIVEDI Vs. STATE OF U P
|
March 30, 2018 |
|
PANNA LAL Vs. TEHSILDAR TEHSIL HAIDERGARH DISTT BARABANKI & ORS
|
December 21, 2018 |
|
PANNA LAL AND 9 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
May 8, 2018 |
|
PANNA LAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
PANNALAL Vs. STATE
|
January 18, 2018 |
|
PAPPAN KURAISI Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
PAPPU Vs. THE STATE OF U.P.
|
March 16, 2018 |
|
PAPPU Vs. STATE OF U P
|
March 30, 2018 |
|
PAPPU @ GHANSHYAM Vs. STATE OF U P
|
August 24, 2018 |
|
PAPPU AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
PAPPU SONKAR Vs. STATE OF U P
|
July 20, 2018 |
|
PARAM SINGH AND 4 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
November 19, 2018 |
|
PARAMANAND OJHA Vs. OM PRAKASH AND 08 OTHERS
|
October 27, 2018 |
|
PARAS AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 3, 2018 |
|
PARAS NATH Vs. STATE OF U P AND 4 OTHERS
|
April 5, 2018 |
|
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AMBEDKAR NAGAR & ORS
|
July 5, 2018 |
|
PARAS NATH VERMA @ DOCTOR AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 4, 2018 |
|
PARAS SINGH & OTHERS Vs. STATE OF U P
|
September 7, 2018 |
|
PARAS DEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 9, 2018 |
|
PARASMANI VARSHNEY Vs. BOLA RAM (DECEASED)
|
January 25, 2018 |
|
PARMANAND RAI Vs. STATE OF U P THRU PRINCIPAL SECRETARY AND OTHERS
|
September 12, 2018 |
|
PARMATAMA AND ANOTHER Vs. D D C , GORAKHPUR AND OTHERS
|
January 5, 2018 |
|
PARMESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
January 8, 2018 |
|
PARMESHWAR BHARATI Vs. STATE OF U.P. AND ORS.
|
October 3, 2018 |
|
PARMESHWAR DUTT AND OTHERS Vs. STATE OF U P
|
March 9, 2018 |
|
PARMILA Vs. STATE OF U P AND 13 OTHERS
|
April 24, 2018 |
|
PAROJNA DEVI @ SAROJ DEVI Vs. STATE OF U P AND 3 OTHERS
|
March 12, 2018 |
|
PARSHURAM MAURYA Vs. STATE OF U P & OTHERS
|
March 9, 2018 |
|
PARVEZ PARWAZ & ANOTHER Vs. STATE OF U P & OTHERS
|
February 22, 2018 |
|
PASHCHIMANCHAL VIDHYUT VITRAN NIGAM LTD. Vs. PERMANENT LOK ADALAT MORADABAD
|
December 20, 2018 |
|
PASHUPATI PLASTICIZER AND CHEMICAL Vs. SUSHMA TIWARI & OTHERS
|
December 14, 2018 |
|
PASWARA PETROCHEM LTD Vs. COMMISSIONER OF INCOME TAX,MEERUT AND ANOTHER
|
August 14, 2018 |
|
PATANJALI BHARDWAJ AND ORS. Vs. STATE OF U.P.
|
December 18, 2018 |
|
PAWAN Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
PAWAN AGRAWAL Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
PAWAN AGRAWAL AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE (COURT ROOM NO. 5) LUCKNOW & OTHERS
|
March 14, 2018 |
|
PAWAN ALLOYS AND CASTING PVT. LTD. Vs. COMMISSIONER
|
October 29, 2018 |
|
PAWAN KUMAR Vs. STATE OF U P AND 5 OTHERS
|
October 24, 2018 |
|
PAWAN KUMAR Vs. STATE OF U P AND ANOTHER
|
April 19, 2018 |
|
PAWAN KUMAR Vs. STATE OF U.P. THROU, ADDITIONAL CHIEF SECY.(BASIC EDU.) & ORS.
|
June 19, 2018 |
|
PAWAN KUMAR @ TAMATAR Vs. STATE OF U P AND 4 OTHERS
|
October 9, 2018 |
|
PAWAN KUMAR ALIAS TAMATAR Vs. STATE OF U P AND OTHERS
|
March 27, 2018 |
|
PAWAN KUMAR DIVEDI AND 8 OTHERS Vs. HIRA LAL GUPTA, SEC EDUCATION BASIC AND 3 OTHERS
|
March 7, 2018 |
|
PAWAN KUMAR JAIN Vs. STATE OF U P AND ANOTHER
|
February 28, 2018 |
|
PAWAN KUMAR SINGH Vs. STATE OF UP THRU SECY AGRICULTURE
|
May 21, 2018 |
|
PAWAN KUMAR SINGH AND 5 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
February 13, 2018 |
|
PAWAN KUMAR VIJAY Vs. BANK OF BARODA AND ANOTHER
|
January 31, 2018 |
|
PAWAN KUMAR YADAV Vs. STATE OF U.P.
|
March 22, 2018 |
|
PAWAN LODH Vs. STATE OF U.P.
|
February 9, 2018 |
|
PAWAN SINGH Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
PHAGOO Vs. STATE OF U P & OTHERS
|
January 2, 2018 |
|
PHOOL BADAN AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 6, 2018 |
|
PHOOL CHAND AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
PHOOL CHANDRA AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
PHOOLKUMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 9 OTHERS
|
October 5, 2018 |
|
PHULA Vs. SUB DIVISIONAL MAGISTRATE AND 10 OTHERS
|
June 1, 2018 |
|
PHULA Vs. PRESCRIBED AUTHORITY /SUB DIVISIONAL MAGISTARTE AND 11 ORS
|
March 14, 2018 |
|
PHUNNOO PASI Vs. STATE OF U P THROUGH COLLECTOR RAEBARELI AND OTHER
|
February 7, 2018 |
|
PINKI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
PINKI YADAV Vs. STATE OF U P
|
April 19, 2018 |
|
PINKU NAT Vs. STATE OF U.P.
|
November 27, 2018 |
|
PINKY AND OTHERS Vs. HALEEM AND ANOTHER
|
February 26, 2018 |
|
PITAMBER SINGH Vs. ADDITIONAL DISTRICT JUDGE (COURT ROOM NO 14) LKO A
|
February 27, 2018 |
|
PIUSH KHANNA Vs. C/M ANGLO SANSKRIT COLLEGE AND 5 OTHERS
|
January 9, 2018 |
|
PLUS CREATION PVT. LTD. Vs. STATE OF U.P.
|
November 2, 2018 |
|
POOJA Vs. VIJAY CHAITANYA
|
April 6, 2018 |
|
POOJA Vs. STATE OF U P AND 3 OTHERS
|
December 20, 2018 |
|
POOJA KUMARI SHARMA Vs. STATE OF U.P.THROU, PRIN. SECY. BASIC EDUCATION LKO. AND ORS.
|
July 19, 2018 |
|
POOJA SAGAR AND 4 ORS Vs. STATE OF U P AND 2 ORS
|
March 15, 2018 |
|
POONAM Vs. STATE OF U P AND 4 OTHERS
|
September 5, 2018 |
|
POONAM GUPTA AND 2 OTHERS Vs. ANIL AGARWAL
|
November 15, 2018 |
|
POONAM SHARMA Vs. VISHNU KUMAR
|
May 24, 2018 |
|
POONAM TANDON AND 3 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
October 30, 2018 |
|
POORAN SINGH Vs. STATE OF U P
|
February 7, 2018 |
|
POORAN SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 8, 2018 |
|
POWER GRID CORP. OF INDIA LTD. Vs. THE D.M., BAREILLY AND 2 OTHERS
|
September 5, 2018 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. JAGPAL SINGH AND OTHERS
|
December 12, 2018 |
|
PR COMMISSIONER OF INCOME TAX Vs. BRIDAL JEWELLERY MFG COMPANY
|
January 18, 2018 |
|
PRABHA JUGLANI Vs. STATE OF U P THRU SECY (STAMPS & REGISTRATION) & OTHERS
|
November 15, 2018 |
|
PRABHAKAR SHARMA Vs. STATE OF U P THROUGH PRIN SECY P W D LKO & ORS
|
February 6, 2018 |
|
PRABHAKAR YADAV Vs. STATE OF U P AND 4 OTHERS
|
April 5, 2018 |
|
PRABHAT GUPTA @ PRABHAT KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
PRABHAT KUMAR AND BROTHERS Vs. PRESCRIBED ATHORITY/JUDGE, SMALL CAUSES COURT AND
|
May 8, 2018 |
|
PRABHAT KUMAR SHARMA Vs. PANKAJ SHARMA
|
December 12, 2018 |
|
PRABHAWATI DEVI Vs. ADDL. COMMISSIONER (ADMIN.)
|
November 19, 2018 |
|
PRABHU Vs. STATE
|
August 10, 2018 |
|
PRABHU DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ A D M (ADMINISTR
|
April 18, 2018 |
|
PRABHUNATH MISHRA Vs. STATE OF U P AND 6 ORS
|
November 16, 2018 |
|
PRADEEP Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
PRADEEP GUPTA Vs. STATE OF U P AND 2 OTHERS
|
January 4, 2018 |
|
PRADEEP KUMAR Vs. RAMVEER SINGH
|
December 6, 2018 |
|
PRADEEP KUMAR @ CHINTU AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
PRADEEP KUMAR AND 9 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
November 27, 2018 |
|
PRADEEP KUMAR AND ANOTHER Vs. VISHNU KUMAR AND 9 OTHERS
|
January 23, 2018 |
|
PRADEEP KUMAR AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 7, 2018 |
|
PRADEEP KUMAR BAJAJ Vs. SNEH LATA GOEL & OTHERS
|
July 6, 2018 |
|
PRADEEP KUMAR GAUTAM Vs. STATE OF U P AND 3 OTHERS
|
January 25, 2018 |
|
PRADEEP KUMAR MAHESHWARI Vs. ANITA AGARWAL
|
October 5, 2018 |
|
PRADEEP KUMAR SINGH Vs. STATE OF U P THRU SEC , EDUCATION BASIC AND OTHERS
|
August 21, 2018 |
|
PRADEEP KUMAR SINGHANIA Vs. STATE OF U P THRU PRIN SECY MEDICAL & HEALTH SERVI
|
January 19, 2018 |
|
PRADEEP KUMAR SRIVASTAV Vs. STATE OF U P AND 4 ORS
|
April 27, 2018 |
|
PRADEEP KUMAR TRIVEDI Vs. SECY ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER
|
February 15, 2018 |
|
PRADEEP KUMAR VERMA AND 2 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
|
October 5, 2018 |
|
PRADEEP YADAV Vs. STATE OF U P
|
April 20, 2018 |
|
PRADHAN PRABANDHANK /UNIT HEAD M/S AMAR UJALA Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
PRAGATI ENTERPRISES THRU ITS PROP. RAJ KUMAR PAL Vs. STATE OF U.P. AND 3 OTHERS
|
January 12, 2018 |
|
PRAHLAD GLASS DECORATION Vs. STATE OF U P AND 2 OTHERS
|
January 18, 2018 |
|
PRAHLAD SINGH Vs. STATE OF U P
|
March 13, 2018 |
|
PRAKASH AND OTHERS Vs. STATE OF U P
|
May 18, 2018 |
|
PRAKASH KUMAR KESARWANI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
PRAKASH SINGH Vs. STATE OF U P AND 4 OTHERS
|
October 31, 2018 |
|
PRAKASH TIWARI Vs. MASJID TAQIA DALMIR SHAH AND ANOTHER
|
October 9, 2018 |
|
PRAKASH VEER Vs. STATE OF U P AND OTHERS
|
November 12, 2018 |
|
PRAKASH VEER SINGH Vs. STATE OF U P AND ANR
|
March 6, 2018 |
|
PRAKASH YADAV AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
|
January 25, 2018 |
|
PRAKASHI DEVI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 11, 2018 |
|
PRAKHAR SHUKLA Vs. UNION BANK OF INDIA
|
January 30, 2018 |
|
PRAMOD Vs. STATE OF U P
|
November 17, 2018 |
|
PRAMOD JAIN Vs. PUNJAB NATIONAL BANK THRU MANAGER AND 3 OTHERS
|
January 23, 2018 |
|
PRAMOD KATARA Vs. STATE OF U P AND 3 OTHERS
|
April 19, 2018 |
|
PRAMOD KUMAR Vs. STATE OF U P AND ANOTHER
|
April 25, 2018 |
|
PRAMOD KUMAR Vs. STATE OF U P AND 3 OTHERS
|
March 19, 2018 |
|
PRAMOD KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
February 7, 2018 |
|
PRAMOD KUMAR Vs. STATE OF U.P. AND 4 OTHERS
|
January 8, 2018 |
|
PRAMOD KUMAR Vs. STATE OF U P
|
June 29, 2018 |
|
PRAMOD KUMAR AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
PRAMOD KUMAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
PRAMOD KUMAR AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
November 15, 2018 |
|
PRAMOD KUMAR BHUKESH Vs. STATE OF U.P.
|
October 10, 2018 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF U P AND 3 ORS
|
July 6, 2018 |
|
PRAMOD KUMAR MISHRA AND ANR Vs. UNION OF INIDA AND 2 ORS
|
February 6, 2018 |
|
PRAMOD KUMAR SHARMA Vs. STATE
|
September 14, 2018 |
|
PRAMOD KUMAR TIWARI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
February 26, 2018 |
|
PRAMOD KUMAR YADAV AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
PRAMOD YADAV Vs. STATE OF U.P.
|
December 21, 2018 |
|
PRAMOD YADAV AND OTHERS Vs. STATE OF U P
|
March 14, 2018 |
|
PRAPHUL KUMAR TIWARI Vs. STATE OF U P AND 4 OTHERS
|
February 27, 2018 |
|
PRASHANT AND 2 OTHERS Vs. STATE OF U P AND 8 OTHERS
|
January 12, 2018 |
|
PRASHANT GAUTAM Vs. BUNDELKHAND UNIVERSITY
|
October 11, 2018 |
|
PRASHANT KUMAR Vs. M/S. TRIVENI INFRASTRUCTURE DEVELOPMENT COMPANY AND 5 OTHERS
|
January 5, 2018 |
|
PRASHANT SINGH AND 8 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
May 21, 2018 |
|
PRASIDDHAN RAJBHAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
PRASOON SINGH PATEL Vs. STATE OF UP AND 4 OTHERS
|
February 1, 2018 |
|
PRATAP Vs. STATE OF U P
|
August 18, 2018 |
|
PRATAP SHANKAR MISHRA Vs. STATE OF U P
|
July 27, 2018 |
|
PRATEEK GARG Vs. STATE OF U.P.
|
February 19, 2018 |
|
PRATEEK SAXENA Vs. STATE OF U P THRU SECY HOME DEPTT & ANR
|
May 8, 2018 |
|
PRATHAVI @ PRATHVIPAL AN 2 ORS. Vs. STATE OF U.P.
|
June 8, 2018 |
|
PRATIBHA SINGH AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
January 25, 2018 |
|
PRAVEEN KUMAR Vs. STATE OF U.P.
|
September 28, 2018 |
|
PRAVEEN KUMAR Vs. STATE OF U P AND 6 OTHERS
|
January 11, 2018 |
|
PRAVEEN KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 7 OTHERS
|
September 27, 2018 |
|
PRAVEEN KUMAR AND ANR Vs. STATE OF U P AND 3 ORS
|
October 11, 2018 |
|
PRAVEEN KUMAR DIXIT AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 12, 2018 |
|
PRAVEEN KUMAR JAIN Vs. JAGDISH PRASAD GUPTA
|
November 22, 2018 |
|
PRAVEEN KUMAR JAIN Vs. KAMAL GUPTA
|
December 5, 2018 |
|
PRAVEEN KUMAR PATERIA AND ANOTHER Vs. SATYA PRAKASH AGRAWAL
|
January 10, 2018 |
|
PRAVEEN KUMAR RAI Vs. STATE OF U P AND 2 ORS
|
February 7, 2018 |
|
PRAVEEN KUMAR SHARMA Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER
|
July 5, 2018 |
|
PRAVESH SHUKLA & OTHERS Vs. STATE OF U P THR PRIN SECY HOME AND 2 ORS
|
December 20, 2018 |
|
PRAYAG NARAIN DUBEY (P N DUBEY) Vs. U P S R T C THRU REGIONAL MANAGER AND ANOTHER
|
March 29, 2018 |
|
PREAM @ BHEEM @ PAVAN KUMAR YADAV Vs. STATE OF U P
|
April 2, 2018 |
|
PREET ANAND Vs. STATE OF U P AND 2 ORS
|
March 29, 2018 |
|
PREETI GUPTA Vs. STATE OF U. P.
|
October 4, 2018 |
|
PREM BAHADUR Vs. VIRENDRA KUMAR
|
October 11, 2018 |
|
PREM CHAND Vs. STATE OF U P THRU SECY SECONDARY EDUCATION AND OTH
|
April 5, 2018 |
|
PREM CHAND Vs. SEEMA VISHWAKARMA AND ANOTHER
|
April 26, 2018 |
|
PREM CHANDRA MAURYA (IN PERSON) Vs. HONBLE HIGH COURT OF JUDICATURE ALLD THRU REGISTRAR GEN ORS
|
November 27, 2018 |
|
PREM HARI @ PAPPU Vs. ADDITIONAL DISTRICT JUDGE ALIGARH AND 5 OTHERS
|
January 25, 2018 |
|
PREM JI STATE (P.) LTD. Vs. STATE OF U.P. AND ORS.
|
December 5, 2018 |
|
PREM KISHORE Vs. STATE OF U P AND 2 OTHERS
|
January 23, 2018 |
|
PREM KUMAR Vs. GAYATRI DEVI
|
March 12, 2018 |
|
PREM KUMAR AND (7) OTHERS Vs. STATE OF U P
|
May 3, 2018 |
|
PREM KUMAR TIWARI Vs. REGISTRAR, COOPERATIVE SOCIETIES, U P , LKO & ORS
|
May 8, 2018 |
|
PREM KUMAR VERMA AND OTHERS Vs. STATE OF U P THROUGH PRIN SECY , NAGAR VIKAS GOVT
|
February 2, 2018 |
|
PREM KUSHWAHA Vs. STATE OF U P AND 3 OTHERS
|
January 23, 2018 |
|
PREM NARAIN Vs. MAHABIR JAIN
|
May 7, 2018 |
|
PREM NARAIN & OTHERS Vs. STATE OF U P
|
March 7, 2018 |
|
PREM NARAIN GUPTA Vs. KRISHNA PANDEY
|
February 5, 2018 |
|
PREM NARAYAN Vs. STATE OF U P & OTHERS
|
July 20, 2018 |
|
PREM PAL SINGH Vs. STATE OF U P
|
May 10, 2018 |
|
PREM PAL SINGH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
PREM PRAKASH @ PREMI Vs. STATE
|
January 19, 2018 |
|
PREM PRAKASH MANIKTALIA Vs. STATE OF U P AND 4 ORS
|
February 19, 2018 |
|
PREM RAJ AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 24, 2018 |
|
PREM SAGAR DWIVEDI Vs. STATE BANK OF INDIA
|
December 13, 2018 |
|
PREM SAGAR PANDEY Vs. STATE OF U P
|
July 17, 2018 |
|
PREM SHANKAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
PREM SHANKAR TIWARI AND ANOTHER Vs. STATE OF U P AND OTHERS
|
September 28, 2018 |
|
PREM SHANKER GIRI Vs. D.D.C. BALLIA
|
April 26, 2018 |
|
PREM SINGH Vs. STATE OF U P
|
February 16, 2018 |
|
PREM SINGH Vs. STATE OF U P THROUGH SECRETARY REVENUE DEPARTMENT
|
February 20, 2018 |
|
PREM SINGH Vs. STATE OF U P AND 2 OTHERS
|
January 31, 2018 |
|
PREM SINGH @ PRAHLAD AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
PREMLATA DEVI (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIRS) Vs. STATE OF U P AND OTHERS
|
October 9, 2018 |
|
PREMSHEELA Vs. STATE OF U P
|
April 5, 2018 |
|
PRINCE SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 28, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX II Vs. RAHMAN EXPORTS (P ) LTD
|
January 11, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) Vs. M P BISCUITS PVT LTD
|
December 5, 2018 |
|
PRINCIPAL, ABHAY NANDAN INTER COLLEGE Vs. SPECIAL SECRETARY, GOVERNMENT OF U P AND OTHERS
|
November 19, 2018 |
|
PRITAM SINGH YADAV Vs. STATE OF U P AND 5 OTHERS
|
January 9, 2018 |
|
PRITHVIRAJ AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
PRITI AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 28, 2018 |
|
PRIYANKA DEVI Vs. STATE OF U P
|
March 13, 2018 |
|
PROACTIVE PLAST PVT LTD Vs. STATE OF U P AND 2 OTHERS
|
February 1, 2018 |
|
PROF UMESH CHANDRA VASHISHTHA Vs. STATE OF U P THRU PRIN SECY HIGHER EDUCATION DEPTT
|
January 25, 2018 |
|
PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MANOHAR LAL JAIN AND 3 OTHERS
|
May 21, 2018 |
|
PROMILA CHAUDHARY AND ANOTHER Vs. STATE OF U P THROUGH PRIN SECY AYUSH ANUBHAG-1 LKO
|
February 28, 2018 |
|
PROMOD SHARMA Vs. STATE OF U P AND ANOTHER
|
January 31, 2018 |
|
PROVINCIAL MEDICAL SERVICE OFFICERS RETIRED WELFAR Vs. STATE OF U P
|
April 24, 2018 |
|
PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSIONER, U P LUCKNOW AND OT
|
April 16, 2018 |
|
PUNEET AUTOMOBILES LIMITED Vs. STATE OF U.P. AND 3 OTHERS
|
January 31, 2018 |
|
PUNEET GARG AND 8 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
PUNEET KUMAR Vs. COMMISSIONER , LKO & OTHERS
|
February 22, 2018 |
|
PUNEET KUMAR AGRAWAL @ BABUA Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
PUNEET TANDON Vs. STATE OF U P
|
February 19, 2018 |
|
PUNJAB NATIONAL BANK Vs. STATE OF U P AND 5 OTHERS
|
February 27, 2018 |
|
PUNJAB NATIONAL BANK AND ANOTHER Vs. ANAND GANERIWAL AND ANOTHER
|
July 20, 2018 |
|
PURAN SINGH BISHT Vs. CANE COMMISSIONER AND ANOTHER
|
September 4, 2018 |
|
PURNANSHU OJHA & OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ & OTHERS
|
April 18, 2018 |
|
PURNIMA SHUKLA Vs. STATE OF U P
|
May 7, 2018 |
|
PURSHOTAM Vs. STATE OF U P THRU CHAIRMAN BOARD OF REVENUE LUCKNO
|
February 2, 2018 |
|
PURSHOTTAM RAI Vs. STATE OF U P
|
September 7, 2018 |
|
PURUSHOTTAM LAL JUNEJA Vs. STATE OF U.P. AND 2 ORS.
|
October 24, 2018 |
|
PURUSHOTTAM PRASAD Vs. STATE OF U P AND 5 OTHERS
|
March 13, 2018 |
|
PURVANCHAL BANK DAINIK VETAN BHOGI KARMACHARI SANGH Vs. UNION OF INDIA
|
November 16, 2018 |
|
PURVANCHAL BANK, HEAD OFFICE MOHIDDIPUR AND ANOTHER Vs. CHIEF LABOUR COMMISSIONER AND 2 OTHERS
|
July 4, 2018 |
|
PUSHPA DEVI Vs. STATE OF UP AND 7 OTHERS
|
February 8, 2018 |
|
PUSHPA DEVI W/O LATE MOTI LAL Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
November 30, 2018 |
|
PUSHPA SINGH Vs. STATE OF U P AND 4 OTHERS
|
July 16, 2018 |
|
PUSHPA TYAGI AND ANOTHER Vs. SHIV KUMAR TYAGI AND 7 OTHERS
|
May 29, 2018 |
|
PUSHPENDRA SINGH Vs. EXECUTIVE ENGINEER DAKSHINANCHAL VIDYUT VITARAN IG
|
February 2, 2018 |
|
PUSHPLATA SAXENA AND 3 OTHERS Vs. SHAKUNTALA SAXENA AND 5 OTHERS
|
July 19, 2018 |
|
PYARE LAL Vs. STATE OF U.P.
|
July 5, 2018 |
|
QAISAR ALI Vs. STATE OF U P AND 3 OTHERS
|
April 17, 2018 |
|
QAMAR AHMAD Vs. VIKAS KUNWAR SRIVASTAVA
|
May 30, 2018 |
|
QAMAR AHMAD Vs. C E C NIRVACHAN SADAN ASHOK ROAD NEW DELHI
|
May 24, 2018 |
|
QAMAR FATIMA @ TASLEEM AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
QAMAR LAQA BEGUM AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
QAMARUNNISSA Vs. STATE OF U P THRU PRIN SECY HOME & 3 ORS
|
March 22, 2018 |
|
R P LOCKS CO Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
November 1, 2018 |
|
R R AGRO INDUSTRIES THROUGH ITS PROP Vs. STATE OF U P AND 3 OTHERS
|
January 31, 2018 |
|
R S TYAGI Vs. STATE OF U P & OTHERS
|
January 8, 2018 |
|
R.K. INTERNATIONAL Vs. UNION OF INDIA
|
November 12, 2018 |
|
R.K. MAHAPATRA Vs. CHIEF OF ARMY STAFF, NEW DELHI AND OTHERS
|
February 8, 2018 |
|
RABIN CHANDRA PARAMANIK Vs. UNION OF INDIA AND 7 OTHERS
|
August 24, 2018 |
|
RADHA CHARAN MISHRA Vs. STATE OF U P
|
January 30, 2018 |
|
RADHA KISHAN AND 32 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 18, 2018 |
|
RADHA MISHRA Vs. STATE BANK OF INDIA, KANPUR
|
February 28, 2018 |
|
RADHA VERMA AND ANR Vs. STATE OF U P AND ANR
|
January 24, 2018 |
|
RADHEY SHYAM Vs. D D C & OTHERS
|
February 13, 2018 |
|
RADHEY SHYAM Vs. STATE OF U P THRU PRIN SECY DEPTT OF REVENUE LUCKNOW & ORS
|
August 7, 2018 |
|
RADHEY SHYAM Vs. STATE OF U P
|
January 23, 2018 |
|
RADHEY SHYAM & ANOTHER Vs. STATE OF UP
|
July 26, 2018 |
|
RADHEY SHYAM @ NANHAUNU Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
January 19, 2018 |
|
RADHEY SHYAM AND ANOTHER Vs. STATE OF U P
|
August 20, 2018 |
|
RADHEY SHYAM DUBEY Vs. U O I THRU JOINT DIRECTOR, DIRECTOR OF ENFORCEMENT LUCKNOW
|
July 19, 2018 |
|
RADHEY SHYAM DUBEY Vs. D D C & OTHERS
|
April 24, 2018 |
|
RADHEY SHYAM MISHRA Vs. STATE OF U P
|
September 18, 2018 |
|
RADHEY SHYAM SHARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 21, 2018 |
|
RADHEY SHYAM SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF REVENUE LUKCN
|
May 8, 2018 |
|
RADHEY SHYAM SINGH Vs. ANIL KUMAR BHASIN
|
March 20, 2018 |
|
RADHEY SHYAM SINGH Vs. ANIL KUMAR BHASEEN
|
December 7, 2018 |
|
RADHEYSHYAM GUPTA Vs. ISHWAR LAL GUPTA AND 7 OTHERS
|
February 1, 2018 |
|
RADHIKA Vs. TEHSILDAR (JUDICIAL) TEHSIL PATTI DISTT PRATAPGARH & ORS
|
December 21, 2018 |
|
RAEES MIYAN Vs. STATE OF U P AND 2 OTHERS
|
March 14, 2018 |
|
RAEESH AHMAD Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
RAFAT ALAM Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY ALIGARH & ORS
|
November 29, 2018 |
|
RAFEEQ AHMAD Vs. MOHD FAROOQ AND 9 ORS
|
April 19, 2018 |
|
RAFIQ ALI Vs. UNION OF INDIA AND 5 OTHERS
|
February 22, 2018 |
|
RAGHUBIR VERMA Vs. KASHINATH
|
August 8, 2018 |
|
RAGHUNANDAN Vs. STATE OF U.P. AND 4 OTHERS
|
July 9, 2018 |
|
RAGHUNATH Vs. STATE OF U.P.
|
May 18, 2018 |
|
RAGHUNATH & ANOTHER Vs. STATE OF U P
|
May 18, 2018 |
|
RAGHURAJ SINGH Vs. STATE OF U P THROU,PRIN SECY BAL VIKAS AVAM PUSTAH
|
January 31, 2018 |
|
RAGHUVIR RAJ Vs. STATE OF U P AND 4 OTHERS
|
January 8, 2018 |
|
RAGHVENDRA DUTT PANDEY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
January 30, 2018 |
|
RAHISHA BEGUM AND OTHERS Vs. U P S R T C AND OTHERS
|
March 9, 2018 |
|
RAHMANA BEGAM Vs. BOARD OF REVENUE UTTAR PRADESH AND 8 OTHERS
|
August 1, 2018 |
|
RAHUL Vs. STATE OF U P
|
March 13, 2018 |
|
RAHUL @ RAHUL DWIVEDI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
RAHUL AMEEN KHAN Vs. MOHD KALEEM
|
January 5, 2018 |
|
RAHUL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
RAHUL AND ORS. Vs. STATE OF U.P.
|
May 29, 2018 |
|
RAHUL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 12, 2018 |
|
RAHUL DIXIT AND ANOTHER Vs. CHANDRA KUMAR AGARWAL
|
December 7, 2018 |
|
RAHUL KATIYAR AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
January 19, 2018 |
|
RAHUL PAL Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
RAHUL RAJPUT Vs. STATE OF U P
|
March 27, 2018 |
|
RAHUL RANA Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
RAHUL SAHNI Vs. STATE OF U P
|
March 12, 2018 |
|
RAHUL SINGH Vs. STATE OF U P AND 2 ORS
|
March 30, 2018 |
|
RAHUL SINGH Vs. STATE OF U P
|
September 11, 2018 |
|
RAI AJAY KUMAR AND 15 OTHERS Vs. STATE OF U P AND 4 OTHERES
|
October 26, 2018 |
|
RAIS AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
RAISUDDIN Vs. ABIDA
|
February 13, 2018 |
|
RAJ BAHADUR Vs. STATE OF U P AND ANR
|
January 16, 2018 |
|
RAJ BAHADUR Vs. STATE OF U P
|
January 30, 2018 |
|
RAJ BAHADUR MATHUR Vs. STATE OF U P AND OTHERS
|
August 16, 2018 |
|
RAJ BALI Vs. VICE CHANCELLOR BENARAS HINDU UNIVERSITY & OTHERS
|
January 24, 2018 |
|
RAJ DHAR VIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 18, 2018 |
|
RAJ KAMAL HEALTHCARE PVT. LTD. Vs. UNION OF INDIA
|
November 22, 2018 |
|
RAJ KARAN YADAV Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL
|
August 14, 2018 |
|
RAJ KISHORE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLD AND ORS
|
January 23, 2018 |
|
RAJ KISHORE AND ANOTHER Vs. UNION OF INDIA AND 3 OTHERS
|
March 7, 2018 |
|
RAJ KISHORE PRASAD AND ORS Vs. STATE OF U P THRU PRIN SECY HOME LUCKNOW AND ORS
|
October 12, 2018 |
|
RAJ KUMAR Vs. STATE OF U P
|
October 12, 2018 |
|
RAJ KUMAR Vs. STATE OF U P & ANOTHER
|
January 24, 2018 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 4, 2018 |
|
RAJ KUMAR Vs. RAMESH CHANDRA JAISWAL AND 4 OTHERS
|
May 18, 2018 |
|
RAJ KUMAR Vs. STATE OF U P AND 3 OTHERS
|
April 11, 2018 |
|
RAJ KUMAR Vs. STATE OF U P
|
January 5, 2018 |
|
RAJ KUMAR Vs. STATE OF U.P.
|
November 22, 2018 |
|
RAJ KUMAR & OTHERS Vs. STATE OF U P
|
February 16, 2018 |
|
RAJ KUMAR ALIAS GUDDU Vs. STATE
|
April 16, 2018 |
|
RAJ KUMAR AND 7 OTHERS Vs. COMMISSIONER, MEERUT DIVISION AND 4 OTHERS
|
April 25, 2018 |
|
RAJ KUMAR BHARDWAJ Vs. STATE OF U P AND OTHERS
|
July 5, 2018 |
|
RAJ KUMAR KAHAR Vs. STATE OF U P
|
April 10, 2018 |
|
RAJ KUMAR KAMRA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
RAJ KUMAR SHUKLA Vs. PRINCIPAL JUDGE
|
September 17, 2018 |
|
RAJ KUMAR SINGH Vs. STATE OF U.P.
|
August 21, 2018 |
|
RAJ KUMAR SINGH Vs. STATE OF U.P.
|
July 30, 2018 |
|
RAJ KUMAR SINGH Vs. STATE OF U P
|
November 20, 2018 |
|
RAJ KUMAR YADAV Vs. STATE OF U.P. AND 9 OTHERS
|
July 17, 2018 |
|
RAJ KUMAR YADAV Vs. STATE OF U P AND 7 OTHERS
|
March 12, 2018 |
|
RAJ KUMARI Vs. STATE OF U P
|
March 8, 2018 |
|
RAJ NATH Vs. STATE OF U.P.
|
November 1, 2018 |
|
RAJ NATH Vs. DIRECTOR/JOINT DIRECTOR,U E K PRASANSKARAN & OTHERS
|
November 28, 2018 |
|
RAJ NATH RAI AND ANOTHER Vs. STATE OF U P AND 2 ORS
|
November 19, 2018 |
|
RAJ NATH YADAV & ANOTHER Vs. STATE OF U P & 5 OTHERS
|
October 24, 2018 |
|
RAJ PAL SINGH Vs. STATE OF U P
|
July 26, 2018 |
|
RAJ SINGH Vs. STATE OF U P AND 2 OTHERS
|
March 20, 2018 |
|
RAJ VEER & ANOTHER Vs. STATE OF U P
|
January 31, 2018 |
|
RAJ VISHAMBHAR & ANOTHER Vs. STATE OF U P
|
January 18, 2018 |
|
RAJA BABU GAUTAM Vs. STATE OF U P
|
December 18, 2018 |
|
RAJA BAHIYA SINGH Vs. STATE OF U.P.
|
August 13, 2018 |
|
RAJA BHAIYA @ KANHIYA LAL PANDA Vs. STATE OF U P
|
August 10, 2018 |
|
RAJA RAM Vs. STATE OF U P
|
March 14, 2018 |
|
RAJA RAM & ANOTHER Vs. STATE OF U.P.
|
May 8, 2018 |
|
RAJA RAM AND OTHERS Vs. STATE OF U.P.
|
February 13, 2018 |
|
RAJA VIJAY KUMAR TRIPATHI Vs. STATE OF U P AND OTHERS
|
January 9, 2018 |
|
RAJAN SINGH Vs. STATE OF U P AND OTHERS
|
May 2, 2018 |
|
RAJAN SINGH Vs. STATE OF U P THROU SECY MADHYAMIK EDU U P LKO AND
|
January 25, 2018 |
|
RAJAT GOEL Vs. CENTRAL BUREAU OF INVESTIGATION, BS & FC CBI, NEW
|
April 19, 2018 |
|
RAJAVAT STEELS Vs. STATE OF U.P.
|
September 27, 2018 |
|
RAJBETI AND 14 OTHERS Vs. STATE OF U P AND 67 OTHERS
|
March 5, 2018 |
|
RAJBIR Vs. STATE OF U P AND 2 OTHERS
|
February 1, 2018 |
|
RAJBIR SINGH TYAGI Vs. STATE OF U.P. AND OTHERS
|
August 23, 2018 |
|
RAJDA Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
April 12, 2018 |
|
RAJEEV @ BABBU Vs. STATE OF U P
|
April 3, 2018 |
|
RAJEEV GUPTA ALIAS RAJNEESH GUPTA Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
RAJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 30, 2018 |
|
RAJEEV KUMAR ALIAS HAPPI Vs. ROHIT KHOSALA AND 2 ORS.
|
February 21, 2018 |
|
RAJEEV KUMAR AND 49 OTHERS Vs. STATE OF U P AND 13 OTHERS
|
January 11, 2018 |
|
RAJEEV KUMAR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
December 17, 2018 |
|
RAJEEV KUMAR DWIVEDI Vs. STATE OF U P
|
July 24, 2018 |
|
RAJEEV KUMAR GOND Vs. STATE OF U P THRU ADDL CHIEF SECY /PRIN SECY (PERS
|
February 21, 2018 |
|
RAJEEV SAXENA Vs. PANJUB NATIONAL BANK
|
January 5, 2018 |
|
RAJEEV SAXENA Vs. PUNJUB NATIONAL BANK, CIVIL LINES, BARELLY & OTHERS
|
January 5, 2018 |
|
RAJEEV VERMA AND 111 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 6, 2018 |
|
RAJENDER SINGH Vs. CHAIRMAN & M.D.,PUNJAB AND SIND BANK,NEW DELHI & OTHERS
|
February 7, 2018 |
|
RAJENDRA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION LUCKNOW AND OTHERS
|
November 29, 2018 |
|
RAJENDRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
January 4, 2018 |
|
RAJENDRA @ RAJU AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
RAJENDRA AND 5 OTHERS Vs. POORAN AND 24 OTHERS
|
July 5, 2018 |
|
RAJENDRA AND ANOTHER Vs. D D C AND 6 OTHRS
|
February 5, 2018 |
|
RAJENDRA AND OTHERS Vs. STATE OF U P
|
May 4, 2018 |
|
RAJENDRA BAITHA Vs. APPELLATE AUTHORITY/DIRECTOR
|
December 7, 2018 |
|
RAJENDRA CHAUDHARY Vs. STATE OF U P AND 4 OTHERS
|
April 6, 2018 |
|
RAJENDRA KUAMR @ RAJAN Vs. DEEP SHIKHA AND ANOTHER
|
December 13, 2018 |
|
RAJENDRA KUMAR Vs. DAYA NAND & OTHERS
|
January 5, 2018 |
|
RAJENDRA KUMAR AND ANOTHER Vs. UNION OF INDIA THROUGH SECY MINISTRY OF ROAD TRANS
|
February 1, 2018 |
|
RAJENDRA KUMAR PANDEY AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
RAJENDRA MUSHAR Vs. STATE
|
August 24, 2018 |
|
RAJENDRA PRASAD Vs. STATE OF U P
|
September 5, 2018 |
|
RAJENDRA PRASAD Vs. KOMAL DEVI AND 9 OTHERS
|
January 23, 2018 |
|
RAJENDRA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 29, 2018 |
|
RAJENDRA PRASAD KAUSAL Vs. STATE OF U P AND 3 OTHERS
|
January 10, 2018 |
|
RAJENDRA PRASAD PANDEY Vs. STATE OF U P THRU SECY AGRICULTURE AND OTHERS
|
September 27, 2018 |
|
RAJENDRA PRASAD YADAV Vs. STATE OF U P AND OTHERS
|
January 2, 2018 |
|
RAJENDRA PRATAP Vs. PRATHMA BANK THRU CHAIRMAN AND ORS
|
March 28, 2018 |
|
RAJENDRA PRATAP SINGH AND 6 OTHERS Vs. V C , DEEN DAYAL UPADHYAY UNIVERSITY, GORAKHPUR &
|
March 20, 2018 |
|
RAJENDRA SAHAI Vs. STATE OF U P AND 4 ORS
|
March 30, 2018 |
|
RAJENDRA SAIKSHIK SAMITI, SPRINGDALE MAHILA MAVIDYA AND 2 ORS. Vs. TEHSILDAR AND 4 ORS.
|
January 23, 2018 |
|
RAJENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
September 20, 2018 |
|
RAJENDRA SINGH Vs. STATE OF U P AND ANOTHER
|
July 23, 2018 |
|
RAJENDRA SINGH Vs. STATE OF U P & ANOTHER
|
May 14, 2018 |
|
RAJENDRA SINGH Vs. STATE OF U.P.
|
November 2, 2018 |
|
RAJENDRA SINGH Vs. STATE OF U P THRU PRIN SECY HOME DEPTT & OTHERS
|
February 28, 2018 |
|
RAJENDRA SINGH Vs. SHEESHPAL( DECEASED) AND 9 OTHERS
|
October 26, 2018 |
|
RAJENDRA SINGH BEDI Vs. DEEPAK KUMAR
|
April 12, 2018 |
|
RAJENDRA UPADHYAY Vs. STATE OF U P AND OTHERS
|
May 9, 2018 |
|
RAJESH & OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS & OTHERS
|
October 31, 2018 |
|
RAJESH @ COMPILE Vs. STATE OF U P
|
April 20, 2018 |
|
RAJESH @ TANNE Vs. STATE OF U P
|
February 19, 2018 |
|
RAJESH BHARDWAJ Vs. UNION OF INDIA AND OTHERS
|
November 20, 2018 |
|
RAJESH DWIVEDI Vs. STATE OF U P AND 3 ORS
|
January 4, 2018 |
|
RAJESH KUMAR Vs. STATE OF U.P.
|
September 19, 2018 |
|
RAJESH KUMAR Vs. L.D.A. LKO. NAVEEN BHAWAN VIPIN KHAND
|
August 8, 2018 |
|
RAJESH KUMAR Vs. STATE OF U.P.
|
January 20, 2018 |
|
RAJESH KUMAR Vs. STATE OF U P AND ANOTHER
|
September 12, 2018 |
|
RAJESH KUMAR @ RAJU AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 25, 2018 |
|
RAJESH KUMAR AND ANR Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
June 5, 2018 |
|
RAJESH KUMAR GUPTA Vs. STATE OF U P & ANOTHER
|
April 25, 2018 |
|
RAJESH KUMAR PANDEY Vs. STATE OF U.P.
|
March 16, 2018 |
|
RAJESH KUMAR SARAF AND OTHERS Vs. STATE OF U P AND ANOTHER
|
January 16, 2018 |
|
RAJESH KUMAR TIWARI AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
August 14, 2018 |
|
RAJESH KUSHWAH Vs. SANT RAM
|
April 25, 2018 |
|
RAJESH LALWANI Vs. UNITED COMMERCIAL CO-OPERATIVE BANK LTD AND ANOTHE
|
February 20, 2018 |
|
RAJESH MANJHI Vs. STATE OF U P
|
July 20, 2018 |
|
RAJESH MISHRA Vs. COMMISSIONER KANPUR MANDAL AND 3 OTHERS
|
December 11, 2018 |
|
RAJESH PAPER MILLS LTD. Vs. THE COMMISSIONER COMMERICAL TAXES U.P.
|
February 1, 2018 |
|
RAJESH PASI Vs. STATE OF U P
|
February 23, 2018 |
|
RAJESH PATEL Vs. STATE OF U P
|
May 28, 2018 |
|
RAJESH SHARMA Vs. STATE OF U P & OTHERS
|
September 7, 2018 |
|
RAJESH SINGH & ANR Vs. YOGESH KUMAR SHUKLA,RAJYA SAMPATT ADHIKARI,RAJYA SAMPATTI VIBHAG
|
December 10, 2018 |
|
RAJESHVARI DEVI Vs. STATE OF U P AND 7 OTHERS
|
May 30, 2018 |
|
RAJESHWAR AND ANOTHER Vs. STATE OF U P
|
May 14, 2018 |
|
RAJESHWAR PRASAD BHARDWAJ Vs. STATE OF U. P.
|
December 11, 2018 |
|
RAJESHWAR SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
RAJINDER SINGH DUA Vs. STATE OF U.P.
|
December 14, 2018 |
|
RAJIV GOSAIN AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
RAJIV KUMAR GUPTA Vs. STATE OF U P AND OTHERS
|
October 25, 2018 |
|
RAJIV MEMORIAL ACADEMY WELFARE SOCIETY Vs. UNION OF INDIA
|
March 5, 2018 |
|
RAJIV SHUKLA Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
RAJIV VARSHNEY AND 10 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF BASIC EDU LUCKNOW & ORS
|
July 6, 2018 |
|
RAJIVE KUMAR Vs. STATE OF U P AND 3 OTHERS
|
January 9, 2018 |
|
RAJJAN VERMA Vs. SANTOSH DUBEY
|
September 13, 2018 |
|
RAJKISHORE PRASAD Vs. CHAIRMAN
|
March 15, 2018 |
|
RAJKIYA AUDHOGIK PRASHIKSHAN SANSTHAN ARAJPATRIT KARMCHARI Vs. STATE OF U P THROUGH CHIEF SECY LKO & ORS
|
August 9, 2018 |
|
RAJKUMAR AGRAWAL Vs. STATE OF U P AND ANOTHER
|
November 27, 2018 |
|
RAJNEESH KUMAR SRIVASTAVA Vs. STATE
|
January 18, 2018 |
|
RAJNI DEVI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
RAJNISH Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
RAJNISH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
February 16, 2018 |
|
RAJRANI Vs. ADDITIONAL DISTRICT JUDGELAWSUITDOWNLOAD
|
September 19, 2018 |
|
RAJU Vs. STATE OF U.P.
|
February 9, 2018 |
|
RAJU @ ASHISH Vs. STATE OF U P & ANOTHER
|
July 3, 2018 |
|
RAJU @ DHEERAJ KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
RAJU HALWAI AND 2 OTHERS Vs. CIVIL JUDGE, J D , BHADOHI AND 14 OTHERS
|
January 30, 2018 |
|
RAJU KUMAR Vs. UNION OF INDIA AND 2 OTHERS
|
March 5, 2018 |
|
RAJU NURSERY AND 19 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 16, 2018 |
|
RAJU PRASAD AND ANOTHER Vs. STATE
|
November 20, 2018 |
|
RAJU SAVITA Vs. AMARNATH
|
February 26, 2018 |
|
RAJU SHARMA @ PANDIT RAM SHARMA Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
RAJVEER Vs. STATE OF U.P.
|
January 4, 2018 |
|
RAJVEER AND ORS. Vs. STATE
|
December 3, 2018 |
|
RAJVEER PAL Vs. STATE OF U P
|
January 12, 2018 |
|
RAJVEER SINGH Vs. STATE OF U P AND OTHERS
|
October 1, 2018 |
|
RAJWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 11, 2018 |
|
RAKESH Vs. STATE OF U P
|
May 18, 2018 |
|
RAKESH Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
RAKESH AND OTHERS Vs. STATE OF U.P.
|
August 6, 2018 |
|
RAKESH AND OTHERS Vs. STATE OF U P THRU SECY AND OTHERS
|
October 4, 2018 |
|
RAKESH AWASTHI Vs. STATE OF U P THROUGH PRIN SECY INDUSTRIAL DEPTT LK
|
April 24, 2018 |
|
RAKESH BANI Vs. CHANCELLOR , LKO UNIVERSITY , LKO & OTHERS
|
February 12, 2018 |
|
RAKESH CH Vs. COMMISSIONER DEVI PATAN
|
March 20, 2018 |
|
RAKESH CHANDRA Vs. STATE OF U P AND OTHERS
|
October 11, 2018 |
|
RAKESH CHANDRA AGNIHOTRI Vs. STATE OF U P AND 3 OTHERS
|
August 3, 2018 |
|
RAKESH DONERIA Vs. STATE OF U.P. AND 2 ORS.
|
February 12, 2018 |
|
RAKESH GOYAL Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
RAKESH KAPOOR AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 22, 2018 |
|
RAKESH KUAMR PANDEY & ANOTHER Vs. STATE OF U P
|
January 19, 2018 |
|
RAKESH KUMAR Vs. RAKESH GUPTA
|
May 16, 2018 |
|
RAKESH KUMAR AND 2 OTHERS Vs. CHANDRA PRAKASH
|
February 5, 2018 |
|
RAKESH KUMAR AND OTHERS Vs. STATE OF U P & OTHERS
|
November 2, 2018 |
|
RAKESH KUMAR AND OTHERS 2 Vs. STATE OF U P THROUGH SECRETARY REVENUE LUCKNOW AND OTHERS 13
|
March 7, 2018 |
|
RAKESH KUMAR DUBE Vs. STATE OF U P AND OTHERS
|
August 3, 2018 |
|
RAKESH KUMAR DUBEY Vs. STATE OF U P
|
December 21, 2018 |
|
RAKESH KUMAR PAL Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
RAKESH KUMAR PAL Vs. ASSISTANT GENERAL MANAGER (IR) UBI AND OTHERS
|
October 12, 2018 |
|
RAKESH KUMAR S/O VISHUN LAL KANAUJIA AND 4 ORS. Vs. ADDITIONAL DISTT. JUDGE AND DUDGE SMALL CAUSES COURT NO. 6
|
April 23, 2018 |
|
RAKESH KUMAR YADAV Vs. STATE OF U P
|
January 29, 2018 |
|
RAKESH KUMAR YADAV Vs. STATE OF U P
|
July 6, 2018 |
|
RAKESH NATH AND 16 ORS Vs. UNION OF INDIA AND 2 ORS
|
January 11, 2018 |
|
RAKESH SINGH Vs. STATE OF U.P. AND 3 OTHERS
|
July 5, 2018 |
|
RAKESH SIROHI Vs. SECRETARY / GENERAL MANAGER, ZILA SAHKARI & OTHERS
|
January 29, 2018 |
|
RAKESH TIWARI @ BABLU @ AKHILESH Vs. STATE OF U P
|
May 31, 2018 |
|
RAKESH JAIN MANCHALA Vs. VIRENDRA KUMAR SHARMA
|
December 7, 2018 |
|
RAKESH KUMAR KAUSHAL Vs. STATE OF UTTAR PRADESH THRU. PRIN. SECY. FINANCE
|
December 20, 2018 |
|
RAKHI SHARMA Vs. STATE OF U P AND OTHERS
|
January 3, 2018 |
|
RAM Vs. D D C , BALLIA AND OTHERS
|
January 10, 2018 |
|
RAM AJOR AND OTHERS (U/A 227) Vs. A.D.J COURT NO. 1 AMBEDKAR NAGAR AND ANOTHER
|
March 6, 2018 |
|
RAM ASARE Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
RAM ASARE AND ANOTHER Vs. RAM PAL SINGH
|
May 10, 2018 |
|
RAM AUTAR & ANOTHER Vs. STATE OF U P
|
April 20, 2018 |
|
RAM AVTAR KATIYAR Vs. STATE OF U P THRU SECY AND OTHERS
|
October 22, 2018 |
|
RAM AWADH Vs. STATE OF U P
|
March 22, 2018 |
|
RAM AWADH Vs. D.D.C. & OTHERS
|
July 30, 2018 |
|
RAM BABU Vs. STATE OF U P AND ANR
|
May 24, 2018 |
|
RAM BABU Vs. STATE OF U P
|
April 23, 2018 |
|
RAM BABU Vs. MAHENDRA AND MAHENDRA FINANCIAL SERVICE LIMITED
|
April 4, 2018 |
|
RAM BABU MALI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
January 16, 2018 |
|
RAM BABU TIWARI Vs. STATE OF U P AND 2 OTHERS
|
February 1, 2018 |
|
RAM BABU YADAV & 93 ORS; MOHAMMAD IRSHAD & 7 ORS; SURESH KUMAR YADAV AND 2 ORS; RAJESH SINGH AND 46 ORS; RAJEEV SRIVASTAVA AND 4 ORS Vs. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS
|
January 30, 2018 |
|
RAM BACHAN RAM Vs. STATE OF U P AND OTHERS
|
January 24, 2018 |
|
RAM BACHAN YADAV AND ANR Vs. STATE OF U P THROUGH ITS PRINCIPAL SECRETARY AND O
|
April 4, 2018 |
|
RAM BAHADUR Vs. STATE OF U P & 0THERS
|
August 21, 2018 |
|
RAM BAHADUR AND 2 OTHERS Vs. NAND LAL @ NANDANLAL AND 2 OTHERS
|
May 21, 2018 |
|
RAM BAHADUR SINGH AND ANOTHER Vs. COMMISIONER / ARBITRATOR KANPUR REGION AND 04 OTHERS
|
May 2, 2018 |
|
RAM BAHAL RAI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 3, 2018 |
|
RAM BAJPAI VIDYALAYA THRU MANAGER Vs. STATE OF U P THRU PRIN SECY INSTITUTIONAL FINANCE
|
March 8, 2018 |
|
RAM BETI Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLIES LKO & ORS
|
November 2, 2018 |
|
RAM BHAROSE Vs. STATE OF U P AND 4 OTHERS
|
February 12, 2018 |
|
RAM BIHARI Vs. STATE OF U P
|
January 30, 2018 |
|
RAM BILAS & OTHERS Vs. SRI HARI RAJ KISHORE, ADULT, PRIN SECY COOPERATIVE
|
March 14, 2018 |
|
RAM BODH Vs. STATE OF U P THRU SECRETARY BASIC EDUCATION & OTHERS
|
August 16, 2018 |
|
RAM CHANDA NISHAD Vs. STATE OF U P
|
December 21, 2018 |
|
RAM CHANDRA Vs. STATE OF U P
|
April 23, 2018 |
|
RAM CHANDRA Vs. STATE OF U.P.
|
May 10, 2018 |
|
RAM CHANDRA Vs. ADDL DISTRICT JUDGE COURT NO 12 ALLAHABAD AND 14 OTHERS
|
August 24, 2018 |
|
RAM CHANDRA ALIAS CHANDU (DEAD) AND TWO OTHERS Vs. STATE OF U P
|
February 21, 2018 |
|
RAM CHANDRA AND 9 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
February 12, 2018 |
|
RAM CHANDRA AND ORS. Vs. STATE OF U.P.
|
October 5, 2018 |
|
RAM CHANDRA AND OTHERS Vs. SHEO NATH AND ANOTHER
|
February 21, 2018 |
|
RAM CHANDRA SAXENA Vs. STATE OF U P & ANR
|
February 20, 2018 |
|
RAM CHANDRA SINGH S/O SHIV LAKHAN SINGH Vs. STATE OF U P
|
January 31, 2018 |
|
RAM CHARAN Vs. STATE
|
May 24, 2018 |
|
RAM CHARITRA YADAV Vs. STATE OF U P THRU SECRETARY
|
December 19, 2018 |
|
RAM DARASH Vs. STATE OF U P AND 05 OTHERS
|
April 5, 2018 |
|
RAM DARASH YADAV (DR.) Vs. STATE OF U.P. AND 2 OTHERS
|
September 12, 2018 |
|
RAM DAS MALLAH & OTHERS Vs. STATE OF U P
|
May 8, 2018 |
|
RAM DAUR AND ANOTHER Vs. DISTRICT JUDGE DISTTRICT AMBEDKAR NAGAR NAD AND OTHERS
|
March 29, 2018 |
|
RAM DAVAN SINGH Vs. STATE OF U P THROUGH HOME SECRETARY U P AND 2 OTHE
|
February 26, 2018 |
|
RAM DAYAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 14, 2018 |
|
RAM DAYAL LAKHERA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 5, 2018 |
|
RAM DEO & OTHERS Vs. STATE OF U P
|
August 29, 2018 |
|
RAM DEVI Vs. STATE OF U.P. AND ORS.
|
October 31, 2018 |
|
RAM DEVI Vs. STATE OF U.P.
|
October 30, 2018 |
|
RAM DEVI SINGH Vs. STATE OF U P AND 3 OTHERS
|
February 12, 2018 |
|
RAM DHANI Vs. STATE OF U P AND 4 OTHERS
|
November 22, 2018 |
|
RAM DULAR KUSHWAHA Vs. STATE OF U P AND OTHERS
|
January 31, 2018 |
|
RAM DULARI Vs. STATE OF U P & 5 OTHERS
|
August 31, 2018 |
|
RAM GENERAL INSURANCE CO LTD Vs. RASHIDA BANNO AND 2 OTHERS
|
August 27, 2018 |
|
RAM GOPAL Vs. STATE OF U P AND ANR
|
August 29, 2018 |
|
RAM GOPAL Vs. KISHORI LAL
|
July 2, 2018 |
|
RAM GOPAL GUPTA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 21, 2018 |
|
RAM GOPAL SHUKLA Vs. STATE OF U P & ANOTHER
|
October 31, 2018 |
|
RAM GULAM YADAV Vs. STATE OF U P AND ANOTHER
|
August 7, 2018 |
|
RAM HARI Vs. UNION OF INDIA & 3 OTHERS
|
May 17, 2018 |
|
RAM HET Vs. D M SITAPUR & 3 ORS
|
January 18, 2018 |
|
RAM HET AHIR Vs. STATE OF U P THRU SECY REVENUE & 2 ORS
|
March 13, 2018 |
|
RAM HETU AND OTHERS Vs. STATE OF U P
|
January 6, 2018 |
|
RAM IQBAL SINGH Vs. STATE OF U P AND OTHERS
|
January 9, 2018 |
|
RAM JANAK MAURYA AND ORS Vs. STATE OF U P THRU SECY BASIC EDUCATION AND ORS
|
November 1, 2018 |
|
RAM JI MISHRA Vs. STATE OF U P AND OTHERS
|
October 8, 2018 |
|
RAM KARAN Vs. STATE OF U.P.
|
December 20, 2018 |
|
RAM KARAN Vs. JAGDEEP SINGH
|
October 31, 2018 |
|
RAM KARAN ARYA Vs. STATE OF U.P.
|
February 22, 2018 |
|
RAM KARAN DUBEY Vs. STATE OF U.P.
|
December 18, 2018 |
|
RAM KEDAR Vs. SMT. VIMLA
|
May 2, 2018 |
|
RAM KINKAR PANDEY Vs. STATE OF U P
|
February 5, 2018 |
|
RAM KISHAN Vs. STATE OF U P THRU SECY URBAN DEVELOPMENT & 3 ORS
|
January 25, 2018 |
|
RAM KISHAN AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
February 6, 2018 |
|
RAM KISHORE Vs. STATE OF U.P.
|
October 4, 2018 |
|
RAM KISHORE Vs. STATE OF U P
|
July 23, 2018 |
|
RAM KISHORE AND 3 ORS Vs. STATE OF U P
|
January 17, 2018 |
|
RAM KISHORE BAJPAI Vs. STATE OF U.P.
|
February 19, 2018 |
|
RAM KISHORE PRASAD SHARMA Vs. STATE OF U P
|
February 8, 2018 |
|
RAM KISHORE SETH Vs. BHAGWAN SHRI LAXMI NARAYAN MANDIR TRUST AND 9 OTHERS
|
March 22, 2018 |
|
RAM KISHUN Vs. STATE OF U.P.
|
December 5, 2018 |
|
RAM KISHUN (SINCE DECEASED) AND 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 3 OTHERS
|
October 30, 2018 |
|
RAM KRISHNA TIWARI Vs. STATE OF U P AND 4 OTHERS
|
June 8, 2018 |
|
RAM KRISHNA YADAV Vs. STATE OF U P
|
December 20, 2018 |
|
RAM KUMAR Vs. STATE OF U P
|
October 9, 2018 |
|
RAM KUMAR Vs. STATE OF U.P
|
August 31, 2018 |
|
RAM KUMAR Vs. SHOOLA DEVI
|
July 2, 2018 |
|
RAM KUMAR Vs. A.K. TADAIYA
|
July 12, 2018 |
|
RAM KUMAR Vs. STATE OF U.P.
|
November 12, 2018 |
|
RAM KUMAR @ RAM KUNWAR Vs. STATE OF U P
|
January 25, 2018 |
|
RAM KUMAR GARG AND ANR. Vs. ADDITIONAL DISTT. JUDGE COURT NO. 12 LUCKNOW AND ORS.
|
October 23, 2018 |
|
RAM KUMAR TIWARI Vs. DEVENDRA KUMAR, CONSERVATOR OF FOREST AND ANOTHER
|
February 8, 2018 |
|
RAM KUMAR TRIPATHI Vs. STATE OF UP
|
September 4, 2018 |
|
RAM KUMAR TRIPATHI Vs. STATE OF U P AND ANOTHER
|
January 25, 2018 |
|
RAM LAKHAN & 2 OTHERS Vs. STATE OF U P
|
February 5, 2018 |
|
RAM LAKHAN YADAV Vs. D.I.O.S. AND ORS.
|
January 24, 2018 |
|
RAM LAL Vs. STATE OF U P AND 4 ORS
|
March 9, 2018 |
|
RAM LAL (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIRS) Vs. JOKHAN PRASAD AND OTHERS
|
July 13, 2018 |
|
RAM LAL SETHI AND ANR Vs. ALI BUX AND 4 ORS
|
August 28, 2018 |
|
RAM LALAK Vs. STATE
|
September 26, 2018 |
|
RAM LOCHAN YADAV Vs. STATE OF U P AND 3 ORS
|
April 4, 2018 |
|
RAM MANOHAR Vs. UNION OF INDIA & ANOTHER
|
February 26, 2018 |
|
RAM MANOHAR BHARGAVA Vs. ADDL DISTRICT JUDGE COURT NO 3, SITAPUR & OTHERS
|
March 20, 2018 |
|
RAM MILAN VERMA Vs. STATE OF U P AND 6 OTHERS
|
October 5, 2018 |
|
RAM MOHAN Vs. STATE OF U.P
|
October 3, 2018 |
|
RAM MURTI YADAV Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, APPOINTM
|
May 23, 2018 |
|
RAM NAGEENA SINGH CONSTABLE/RPF/HRS(DIST HATHRAS) Vs. UNION OF INDIA AND OTHERS
|
March 13, 2018 |
|
RAM NARAIN Vs. ADDL DISTT JUDGE,COURT NO 16,AGRA AND 3 ORS
|
May 11, 2018 |
|
RAM NARAIN Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
January 18, 2018 |
|
RAM NARAIN AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 3, 2018 |
|
RAM NARAIN AND ANOTHER Vs. STATE OF U.P.
|
July 2, 2018 |
|
RAM NARAIN AND OTHERS Vs. DISTRICT MAGISGRATE AND ANOTHER
|
March 29, 2018 |
|
RAM NARAIN TYAGI Vs. STATE OF U P AND 4 ORS
|
March 15, 2018 |
|
RAM NARAYAN Vs. ADDITIONAL DISTRICT JUDGE CT NO 8 AND 13 OTHERS
|
January 11, 2018 |
|
RAM NARAYAN KAUSHAL AND ORS Vs. UNION OF INDIA MINISTRY OFCHEMICAL & FERTILIZERS A
|
March 28, 2018 |
|
RAM NARAYAN NISHAD @ RAMAINA Vs. STATE OF U.P.
|
January 10, 2018 |
|
RAM NARAYAN PANDEY Vs. STATE OF U P AND 3 OTHERS
|
October 31, 2018 |
|
RAM NARAYAN PANDEY Vs. STATE OF U P
|
February 1, 2018 |
|
RAM NARESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS
|
November 16, 2018 |
|
RAM NARESH Vs. STATE
|
March 23, 2018 |
|
RAM NARESH AND ANOTHER Vs. STATE OF U P
|
February 20, 2018 |
|
RAM NARESH AND ORS. Vs. ADDITIONAL COLLECTOR (LAND AND REVENUE) AND ORS.
|
December 20, 2018 |
|
RAM NARESH AND OTHERS Vs. STATE OF U P
|
April 25, 2018 |
|
RAM NARESH SHUKLA Vs. STATE OF U P AND ANOTHER
|
March 12, 2018 |
|
RAM NATH PURI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 20, 2018 |
|
RAM NATH SINGH AND (4) ORS Vs. STATE OF U P
|
January 10, 2018 |
|
RAM NATH TIWARI Vs. STATE OF U P & 6 ORS
|
August 8, 2018 |
|
RAM NAYAN AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 23, 2018 |
|
RAM NIWAS Vs. STATE OF U P AND ANOTHER
|
February 28, 2018 |
|
RAM NIWAS Vs. STATE OF U P
|
July 6, 2018 |
|
RAM NIWAS SONKAR ALIAS GUDDU SONKAR Vs. STATE OF U P
|
March 29, 2018 |
|
RAM PAL SINGH Vs. D I O S AND OTHERS
|
July 20, 2018 |
|
RAM PALAT MISRA Vs. BOARD OF REVENUE AND ANOTHER
|
July 5, 2018 |
|
RAM PALAT PRASAD Vs. DISTRICT MAGISTRATE, MAU AND 2 OTHERS
|
July 5, 2018 |
|
RAM PHAL Vs. EXECUTIVE ENGINEER ,MINOR IRRIGATION AND OTHERS
|
March 5, 2018 |
|
RAM PHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND OT
|
May 10, 2018 |
|
RAM PRAKASH & OTHERS Vs. STATE OF U.P
|
October 5, 2018 |
|
RAM PRAKASH & OTHERS Vs. STATE OF U P
|
February 8, 2018 |
|
RAM PRAKASH GUPTA Vs. ALI HUSAIN
|
May 9, 2018 |
|
RAM PRAKASH PAL Vs. STATE OF U P THRU PRIN SECY HOUSING & DEVELOPMENT
|
February 16, 2018 |
|
RAM PRAKASH SINGH CHAHAR Vs. STATE OF U P THRU SEC DEPT OF BASIC EDU AND OTHERS
|
September 27, 2018 |
|
RAM PRAKASH YADAV Vs. STATE OF U P
|
September 28, 2018 |
|
RAM PRASAD Vs. STATE OF U.P
|
December 18, 2018 |
|
RAM PRASAD Vs. D I O S AND OTHER
|
April 3, 2018 |
|
RAM PRASAD Vs. STATE
|
November 15, 2018 |
|
RAM PRASAD Vs. SHASHI CHAURASIYA
|
September 11, 2018 |
|
RAM PRASAD & KHUSHI RAM Vs. STATE OF U P
|
January 31, 2018 |
|
RAM PRASAD @ DHAMALU Vs. STATE OF U.P.
|
July 7, 2018 |
|
RAM PRATAP & ANOTHER Vs. STATE OF U P
|
February 26, 2018 |
|
RAM PRATAP AND ORS. Vs. RAJ KISHORE AND ORS.
|
May 24, 2018 |
|
RAM PRAVESH Vs. STATE
|
December 6, 2018 |
|
RAM PYARE & 3 OTHERS Vs. STATE OF U P
|
July 18, 2018 |
|
RAM RAJ RAM Vs. STATE OF U P AND OTHERS
|
July 26, 2018 |
|
RAM RANI AND OTHERS Vs. STATE OF U.P.
|
January 10, 2018 |
|
RAM RATAN Vs. JUDGE SMALL CAUSES COURT
|
December 10, 2018 |
|
RAM RATAN SINGH Vs. UNION OF INDIA
|
February 13, 2018 |
|
RAM RATAN SINGH AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
RAM SAGAR Vs. STATE OF U P & OTHERS
|
January 5, 2018 |
|
RAM SAGAR Vs. STATE OF U.P.
|
December 13, 2018 |
|
RAM SAMUJH AND 3 OTHERS Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND 103 OTHERS
|
May 16, 2018 |
|
RAM SANJEEVAN SHUKLA Vs. STATE OF U P THRU SECY AGRICULTURE CIVIL SECTT LKO & ORS
|
April 19, 2018 |
|
RAM SARAN Vs. ASSTT D D C & OTHERS
|
April 5, 2018 |
|
RAM SARAN SHARMA Vs. STATE OF U P THR PRIN SECY DEPTT OF REVENUE LKO &
|
January 31, 2018 |
|
RAM SEWAK Vs. D D C FATEHPUR AND OTHERS
|
January 11, 2018 |
|
RAM SEWAK Vs. LAXMI NARAIN
|
September 20, 2018 |
|
RAM SEWAK Vs. STATE OF U.P.
|
February 7, 2018 |
|
RAM SEWAK & ANOTHER Vs. STATE OF U P
|
January 30, 2018 |
|
RAM SEWAK SRIVASTAVA Vs. STATE OF U P AND 7 OTHERS
|
September 6, 2018 |
|
RAM SHANKAR YADAV Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
February 7, 2018 |
|
RAM SINGH Vs. STATE OF U P
|
April 24, 2018 |
|
RAM SINGH Vs. STATE OF U P AND OTHERS
|
April 11, 2018 |
|
RAM SINGH Vs. STATE OF U P
|
February 5, 2018 |
|
RAM SINGH Vs. THE U.P. CO-OPERATIVE FEDERATION LTD.
|
February 27, 2018 |
|
RAM SINGH Vs. STATE
|
August 31, 2018 |
|
RAM SINGH Vs. STATE OF U P THRU PRIN SECY HOME LKO & ORS
|
July 17, 2018 |
|
RAM SINGH & OTHERS Vs. STATE
|
February 1, 2018 |
|
RAM SINGH @ RAMU Vs. STATE
|
August 24, 2018 |
|
RAM SINGH AND ANOTHER Vs. STATE OF U P AND 4 ORS
|
January 23, 2018 |
|
RAM SUBHAG AND ANR Vs. STATE
|
October 9, 2018 |
|
RAM SUBHAG YADAV & OTHERS Vs. STATE OF U.P
|
October 5, 2018 |
|
RAM SUMER PRASAD Vs. STATE OF U.P. AND 2 OTHERS
|
January 10, 2018 |
|
RAM SUNDER SINGH Vs. STATE OF U P
|
February 28, 2018 |
|
RAM SWAROOP Vs. D D C AND 2 OTHERS
|
March 12, 2018 |
|
RAM SWAROOP @ BARETHA Vs. STATE OF U P
|
May 18, 2018 |
|
RAM SWAROOP AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
RAM SWAROOP AND ANOTHER 1221 (S/B)1998 Vs. U P PUBLIC SERVICE TRIBUNAL LKO AND ORS
|
August 13, 2018 |
|
RAM SWAROOP LAL SRIVASTAVA & ANOTHER Vs. UNION OF INDIA & OTHERS
|
January 23, 2018 |
|
RAM TAHAL YADAV Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
RAM TEJ YADAV Vs. COMMISSIONER DEVI PATAN DIVISION GONDA & ANOTHER
|
November 1, 2018 |
|
RAM UDIT AND ANOTHER Vs. STATE OF U P AND OTHERS
|
February 20, 2018 |
|
RAM VEER SINGH Vs. STATE OF U P AND 5 OTHERS
|
February 19, 2018 |
|
RAM VEER SINGH Vs. STATE OF U P AND 2 ORS
|
March 21, 2018 |
|
RAMA KANT Vs. STATE OF U P
|
May 18, 2018 |
|
RAMA KANT SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS
|
February 1, 2018 |
|
RAMA KANT SRIVASTAVA Vs. INDIAN TELEPHONE INDUSTRIES LIMITED AND 2 OTHERS
|
March 9, 2018 |
|
RAMA SHANKER RAM Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF STAMP
|
March 27, 2018 |
|
RAMA SINGH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 20, 2018 |
|
RAMADHAR YADAV Vs. STATE OF U P THRU SECY AND 3 OTHERS
|
November 15, 2018 |
|
RAMAGYA MISRA Vs. KRISHNA MOHAN AND 5 OTHERS
|
August 1, 2018 |
|
RAMAGYA RAM PANDEY AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 12, 2018 |
|
RAMAKANT Vs. STATE OF U P
|
February 16, 2018 |
|
RAMAKANT Vs. STATE OF U P
|
February 15, 2018 |
|
RAMAKANT TIWARI Vs. STATE OF U P THROUGH PRIN SECY MINOR IRRIGATION LK
|
May 17, 2018 |
|
RAMAKANT TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 14, 2018 |
|
RAMAN Vs. STATE OF U.P. AND ONE ANOTHER
|
April 13, 2018 |
|
RAMAN LAL CHATURVEDI (SINCE DIED) AND 5 ORS Vs. CHHAMA CHATURVEDI AND 2 ORS
|
March 19, 2018 |
|
RAMAYAN RAO Vs. LOKAYUKT , STATE OF U P AND 3 OTHERS
|
March 6, 2018 |
|
RAMBABU AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 26, 2018 |
|
RAMBHA SINGH Vs. STATE OF U P AND 4 OTHERS
|
December 7, 2018 |
|
RAMDAS Vs. STATE OF U P AND 3 OTHERS
|
May 13, 2018 |
|
RAMDHARI Vs. STATE OF U P AND 5 OTHERS
|
November 17, 2018 |
|
RAMDHARI AND OTHERS Vs. D.D.C. AND ANOTHER
|
January 12, 2018 |
|
RAMENDRA KUMAR Vs. STATE OF U.P. AND 5 ORS
|
August 23, 2018 |
|
RAMESH Vs. STATE OF UTTAR PRADESH
|
November 27, 2018 |
|
RAMESH Vs. STATE OF U P AND 3 OTHERS
|
January 2, 2018 |
|
RAMESH & OTHERS Vs. STATE OF U P
|
April 5, 2018 |
|
RAMESH BHAI Vs. STATE OF U P & OTHERS
|
September 11, 2018 |
|
RAMESH CHAND & ANOTHER Vs. KALICHARAN ALIAS KALLU & ANOTHER
|
January 3, 2018 |
|
RAMESH CHAND GOEL Vs. CENTRAL BUREAU OF INVESTIGATION BS&FC CBI, NEW DEL
|
April 19, 2018 |
|
RAMESH CHAND KANNU MAL Vs. STATE OF UP AND 2 OTHERS
|
April 5, 2018 |
|
RAMESH CHAND RAI Vs. STATE OF U P
|
July 6, 2018 |
|
RAMESH CHANDRA Vs. STATE
|
January 9, 2018 |
|
RAMESH CHANDRA & ANOTHER Vs. BOARD OF REVENUE & OTHERS
|
January 19, 2018 |
|
RAMESH CHANDRA AND ANOTHER Vs. RAMHET
|
March 9, 2018 |
|
RAMESH CHANDRA AND ANOTHER Vs. STATE OF U P
|
January 23, 2018 |
|
RAMESH CHANDRA DUBEY Vs. DIVISIONAL GENERAL MANAGER & OTHERS
|
May 25, 2018 |
|
RAMESH CHANDRA GARG Vs. ESTATE OFFICER AND ANOTHER
|
May 17, 2018 |
|
RAMESH CHANDRA GAUTAM Vs. STATE OF U P AND OTHERS
|
July 6, 2018 |
|
RAMESH CHANDRA PANDEY Vs. UNION OF INDIA & OTHERS
|
March 30, 2018 |
|
RAMESH CHANDRA PRADHAN AND 12 OTHERS Vs. STATE OF U P 2 OTHERS
|
May 14, 2018 |
|
RAMESH CHANDRA SAVITA (DECEASED) AND 3 OTHERS Vs. VIDHYAWATI AND 2 OTHERS
|
April 18, 2018 |
|
RAMESH CHANDRA SHARMA & ORS Vs. STATE OF U P & OTHERS
|
March 30, 2018 |
|
RAMESH KAPOOR AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
RAMESH KUMAR Vs. STATE OF U P THROUGH SECRETARY FOOD & ANOTHER
|
January 29, 2018 |
|
RAMESH KUMAR Vs. STATE OF U P & OTHERS
|
January 31, 2018 |
|
RAMESH KUMAR AND 3 OTHERS Vs. PRADEEP KUMAR ALIAS KALLU
|
December 21, 2018 |
|
RAMESH KUMAR MAHESHWARI Vs. CENTRAL INSTITUTE OF PLASTICS ENGINEERING & TECHNOLOGY AND OTHERS
|
April 23, 2018 |
|
RAMESH KUMAR SACHDEV AND ANOTHER Vs. RAKESH KUMAR RASTOGI
|
March 21, 2018 |
|
RAMESH KUMAR SAXENA Vs. STATE OF U P THRU PRIN SECY , MEDICAL HEALTH & FAM
|
February 28, 2018 |
|
RAMESH KUMAR TIWARI Vs. STATE OF U P AND ANOTHER
|
April 30, 2018 |
|
RAMESH LALWANI AND ANOTHER Vs. PRATIBHA JAIN
|
April 12, 2018 |
|
RAMESH NISHAD Vs. STATE OF U P & ANOTHER
|
September 18, 2018 |
|
RAMESH PRASAD AND ANOTHER Vs. STATE OF U P THRU SECRETARY URBAN LAND CEILING AND OTHERS
|
April 10, 2018 |
|
RAMESH PRASAD JAISWAL Vs. PURUSHOTHAM NARAIN AND ANOTHER
|
March 30, 2018 |
|
RAMESH PRATAP YADAV Vs. STATE OF U.P. THRU SECY. P.W.D. CIVIL SECTT. LUCKNOW AND OTHERS
|
January 19, 2018 |
|
RAMESH SINGH Vs. STATE OF U P AND ANOTHER
|
May 10, 2018 |
|
RAMESH SINGH & OTHERS Vs. STATE OF U P
|
September 4, 2018 |
|
RAMESH SINGH AND ORS. Vs. STATE
|
September 4, 2018 |
|
RAMESH VERMA Vs. STATE OF U P
|
February 9, 2018 |
|
RAMESH VERMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
RAMESH CHATURVEDI Vs. STATE OF U.P.THRU.COLLECTOR FAIZBAD
|
December 1, 2018 |
|
RAMESHWAR Vs. STATE OF U P
|
November 12, 2018 |
|
RAMESHWAR Vs. STATE
|
December 11, 2018 |
|
RAMESHWAR DAYAL Vs. HARENDRA RAKHAN KATIYAR
|
January 3, 2018 |
|
RAMESHWAR SHARMA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 14, 2018 |
|
RAMESHWARI DEVI Vs. R D SHARMA& OTHERS
|
May 31, 2018 |
|
RAMGIRI Vs. STATE OF U P
|
July 17, 2018 |
|
RAMJI DAS Vs. STATE OF U P AND 3 OTHERS
|
February 2, 2018 |
|
RAMJI PANDEY Vs. STATE OF U P
|
May 18, 2018 |
|
RAMJI TEWARI Vs. STATE OF U.P.
|
January 29, 2018 |
|
RAMKY INFRASTUCTURE LIMITED Vs. STATE OF U P AND 2 OTHERS
|
November 1, 2018 |
|
RAMLAKHAN Vs. STATE OF U P & 8 OTHERS
|
March 13, 2018 |
|
RAMMURAT YADAV Vs. STATE OF U.P.
|
September 4, 2018 |
|
RAMPAL GAUTAM THRU HIS PAIROKAR RAJESH KUMAR Vs. STATE OF U P THRU PRIN SECY DEPTT OF JAIL ADMIN &
|
February 16, 2018 |
|
RAMPHOOL AND ANOTHER Vs. STATE OF U P AND 9 OTHERS
|
April 3, 2018 |
|
RAMSAGAR RAIDAS Vs. STATE OF U P
|
February 3, 2018 |
|
RAMSHREE AND ANOTHER Vs. VIMAL KISHORE NIGAM AND 2 OTHERS
|
July 30, 2018 |
|
RAMSWAROOP SINGH GAUR Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
RAMU Vs. STATE OF U P
|
February 7, 2018 |
|
RAMU Vs. STATE OF U P
|
August 6, 2018 |
|
RAMWATI Vs. JUDICIAL MAGISTRATE,COURT NO (27),BARABANKI & 4 OR
|
February 8, 2018 |
|
RAN VIJAY SINGH Vs. STATE OF U.P.
|
November 20, 2018 |
|
RAN VIJAY SINGH AND 34 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
|
April 16, 2018 |
|
RANA PRATAP SINGH Vs. VITTIYA EVAM LEKHA ADHIKARI, DIST BASIC EDU OFFICE
|
February 6, 2018 |
|
RANA SINGH Vs. DEPUTY COLLECTOR, TARABGANJ, GONDA & 3 ORS
|
February 8, 2018 |
|
RANANJAY RAI; PANKAJ KUMAR RAI Vs. STATE OF U P & ANOTHER
|
January 31, 2018 |
|
RANBEER SINGH Vs. STATE OF U P
|
March 13, 2018 |
|
RANI AND ORS Vs. SHRIRAM GENERAL INSURANCE CO LTD AND ORS
|
July 23, 2018 |
|
RANI BANO AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
RANI DEVI & 6 OTHERS Vs. ADDL DISTT & SESSION JUDGE,CT NO 13, LUCKNOW & 2 O
|
April 18, 2018 |
|
RANI KASHYAP Vs. STATE OF U.P.
|
November 26, 2018 |
|
RANJAN YADAV Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
RANJANA CHAUDHARI Vs. STATE OF U.P.
|
January 3, 2018 |
|
RANJANA DWIVEDI Vs. STATE OF U P THRU PRIN SECY CULTURAL AFFAIRS & 6 O
|
March 30, 2018 |
|
RANJANA SONKAR Vs. STATE OF U P AND 7 OTHERS
|
May 22, 2018 |
|
RANJEET Vs. UNION OF INDIA
|
September 6, 2018 |
|
RANJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION UNNAO
|
October 1, 2018 |
|
RANJEET SINGH Vs. STATE OF U P
|
May 10, 2018 |
|
RANJIT KUMAR Vs. STATE OF U P THRU PRIN SECY HOME AND ANR
|
May 11, 2018 |
|
RANJIT SINGH Vs. RAGHUVIR SINGH
|
April 30, 2018 |
|
RANNO DEVI Vs. RAM BECHAN AND 6 ORS
|
January 12, 2018 |
|
RANPAL SINGH Vs. STATE OF U.P. AND 3 OTHERS
|
August 10, 2018 |
|
RANU GUPTA @ RAVINDRA KUMAR GUPTA Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
RANVEER SINGH SRINET AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 27, 2018 |
|
RANVIJAY SINGH AND 7 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 29, 2018 |
|
RANVIR SINGH Vs. STATE OF U P AND 3 OTHERS
|
November 29, 2018 |
|
RAO SHIV NATH SINGH MEMORIAL KHADI GRAMODYOG SAMITI AND ANOTHER Vs. STATE OF U.P. AND 5 OTHERS
|
January 8, 2018 |
|
RAOOF Vs. STATE OF U P AND ANOTHER
|
February 1, 2018 |
|
RASHEED KHAN & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
February 1, 2018 |
|
RASHI PERIPHERALS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES U.P.
|
October 10, 2018 |
|
RASHID Vs. PREMVIHARILAL AGRAWAL AND 7 ORS
|
February 19, 2018 |
|
RASHID MIR KHAN Vs. STATE OF U P AND 6 OTHERS
|
July 13, 2018 |
|
RATAN LAL Vs. STATE OF U.P.
|
February 6, 2018 |
|
RATAN LAL Vs. OM PRAKASH & OTHERS
|
May 7, 2018 |
|
RATAN LAL KUSHWAHA Vs. SMT. WATI
|
April 19, 2018 |
|
RATAN SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
February 27, 2018 |
|
RATENDRA KUMAR Vs. KARYA NIRIKSHAK, HATHRAS JUNCTION AND ANOTHER
|
July 30, 2018 |
|
RATHI STEEL POWER LIMITED Vs. UNION OF INDIA
|
November 2, 2018 |
|
RATI PAL Vs. DY DIRECTOR OF CONSOLIDATION
|
March 8, 2018 |
|
RATI RAM Vs. STATE OF U P AND OTHERS
|
May 3, 2018 |
|
RATNESH RAI @ CHANDAN RAI Vs. STATE OF U P
|
July 6, 2018 |
|
RAUHTASH BHATI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 5, 2018 |
|
RAVI Vs. STATE OF U P
|
October 30, 2018 |
|
RAVI KANT Vs. STATE BANK OF INDIA
|
October 12, 2018 |
|
RAVI KUMAR RAVAT Vs. STATE OF U P AND 6 OTHERS
|
May 25, 2018 |
|
RAVI KUMAR SRIVASTAVA Vs. STATE OF U P AND OTHERS
|
May 9, 2018 |
|
RAVI PRAKASH TIWARI Vs. STATE OF U P AND 4 OTHERS
|
March 28, 2018 |
|
RAVI SHANKAR BARAI Vs. STATE OF U.P. AND ORS.
|
April 18, 2018 |
|
RAVI SHANKAR TEWARI Vs. STATE OF U P & ANOTHER
|
January 25, 2018 |
|
RAVI SHANKER TIWARI AND ANOTHER Vs. PRAVEEN KUMAR JAIN AND 3 ORS.
|
February 2, 2018 |
|
RAVI SINGH Vs. STATE OF U P AND ANR
|
February 6, 2018 |
|
RAVINDRA KUMAR AGRAWAL AND ANOTHER Vs. SACHIN AGRAWAL
|
January 5, 2018 |
|
RAVINDRA KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 6, 2018 |
|
RAVINDRA KUMAR GAUTAM Vs. STATE OF U P & ORS
|
May 15, 2018 |
|
RAVINDRA MAURYA Vs. MANSHA DEVI AND 2 OTHERS
|
January 31, 2018 |
|
RAVINDRA NATH TAIGOR Vs. STATE OF U P THRU PRIN SECY BASIC EDU CIVIL SECTT LKO &ORS
|
February 28, 2018 |
|
RAVINDRA PANDEY AND OTHERS Vs. STATE OF U P
|
August 21, 2018 |
|
RAVINDRA PRASAD MISHRA Vs. ALLAHABAD UNIVERSITY AND 4 OTHERS
|
May 16, 2018 |
|
RAVINDRA PRATAP SINGH AND 13 ORS Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF LAW LKO AND 2 ORS
|
July 9, 2018 |
|
RAVINDRA SINGH Vs. AMAR SINGH
|
October 11, 2018 |
|
RAVISH KUMAR BHARTI Vs. STATE OF U P AND 3 ORS
|
July 25, 2018 |
|
RAWWANTI DEVI @ RAMWANTI DEVI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
RAYANA PAPER BOARD INDUSTRIES LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
August 20, 2018 |
|
RECALL APPLICATION; RAJENDRA SAIKSHIK SAMITI,SPRINGDALE MAHILA MAVIDYA & 2 ORS Vs. TEHSILDAR AND 4 ORS
|
January 23, 2018 |
|
REENA AGARWAL AND ORS. Vs. SHAMMI MALHOTRA
|
November 28, 2018 |
|
REENA AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 12, 2018 |
|
REENA SINGH AND ORS Vs. STATE OF U P
|
December 11, 2018 |
|
REETA SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
February 2, 2018 |
|
REETIKA PURUSWANI Vs. STATE OF U P THRU SECY SECONDARY EDU DEPTT LUCKNOW & ORS
|
November 1, 2018 |
|
REEWAN SINGH Vs. STATE OF U P AND 4 OTHERS
|
April 2, 2018 |
|
REGIONAL MANAGER, STATE BANK OF INDIA, AND ANOTHER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANOTHER
|
February 2, 2018 |
|
REGIONAL MANAGER, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL
|
May 7, 2018 |
|
REGISTRAR, BANARAS HINDU UNIVERSITY, VARANASI & ANOTHER Vs. CHANDAN KUMAR
|
February 22, 2018 |
|
REKHA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
March 13, 2018 |
|
REKHA SAXENA Vs. STATE OF U. P.
|
December 3, 2018 |
|
REKHA SHUKLA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION ALLD & OTHERS
|
May 16, 2018 |
|
REKHA SINGH Vs. STATE OF U.P.
|
January 4, 2018 |
|
REKHA SINGH Vs. UNION OF INDIA AND 6 OTHERS
|
April 13, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD & ANOTHER Vs. MOHD SHAFIQUE & ANOTHER
|
October 24, 2018 |
|
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U P & OTHERS
|
April 26, 2018 |
|
RELIANCE INDUSTRIES LTD Vs. STAE OF U P
|
February 6, 2018 |
|
RENU Vs. STATE OF U P AND 6 OTHERS
|
February 16, 2018 |
|
RENU SINGH RATHORE Vs. U P STATE INDUSTRIAL DEVELOPMENT CORP LTD AND ANOTHER
|
November 12, 2018 |
|
RENU YADAV Vs. STATE OF U P
|
February 13, 2018 |
|
REOTI Vs. D.D.C. & OTHERS
|
May 16, 2018 |
|
RESHMA DEVI & ANOTHER Vs. DISTRICT ASSISTANT REGISTRAR AND OTHERS
|
January 4, 2018 |
|
RESIDENT WELFARE ASSOCIATION PURVANCHAL SILVER CIT Vs. DEPUTY REGISTRAR, SOCIETIES, FIRMS AND CHITS & 2 O
|
March 21, 2018 |
|
RICH UDYOG NETWORK LTD. Vs. DIRECTOR OF INCOME TAX
|
July 24, 2018 |
|
RIDDHI SIDDHI UDYOG THRU PROP RABINDRA KUMAR BHALO Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION B
|
February 19, 2018 |
|
RIDDHIMAN CONSTRUCTION AND ANOTHER Vs. STATE OF U P
|
March 5, 2018 |
|
RIJWAN AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
RINKU KUMAR AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
RINKU SINGH Vs. BOARD OF REVENUE
|
November 13, 2018 |
|
RINKU YADAV @ YOGENDRA AND 9 ORS Vs. STATE OF U P AND 2 ORS
|
March 14, 2018 |
|
RISHABH AGRAWAL Vs. OM PRAKASH CHAURASIYA
|
July 9, 2018 |
|
RISHI CHAUHAN Vs. STATE OF U.P.
|
October 3, 2018 |
|
RISHI PAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 6, 2018 |
|
RISHIKESH Vs. HARIKESH
|
December 20, 2018 |
|
RISHIPAL Vs. STATE OF U P AND 2 OTHERS
|
November 19, 2018 |
|
RISHIPAL Vs. STATE OF U P AND 3 OTHERS
|
January 10, 2018 |
|
RISHIPAL Vs. STATE OF U P AND OTHERS
|
January 18, 2018 |
|
RISHIPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMROHA AND 3 OTHERS
|
July 24, 2018 |
|
RISHIRAJ Vs. STATE OF U P
|
November 3, 2018 |
|
RITESH KUMAR RAJBHAR Vs. STATE
|
January 24, 2018 |
|
RITU JAIN Vs. STATE OF U P AND 24 ORS
|
January 16, 2018 |
|
RITU JAISWAL AND ANOTHER Vs. BRIJESHWAR JAISWAL AND ORS
|
August 2, 2018 |
|
RIVIGO SERVICES PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
April 24, 2018 |
|
RIYAZ AHMAD KHAN Vs. DILSHAD AHMAD KHAN AND 6 OTHERS
|
January 5, 2018 |
|
RIYAZUDDIN AND ANOTHER Vs. UNION OF INDIA AND 3 OTHERS
|
April 30, 2018 |
|
RIZWAN AHMAD @ RIZWANUL HUDA Vs. STATE OF U P AND 6 OTHERS
|
May 17, 2018 |
|
ROHAN YADAV Vs. U.O.I. THRU SECY MINISTRY OF HEALTHFAMILY WELFARE
|
October 8, 2018 |
|
ROHIT Vs. STATE OF U P AND ANOTHER
|
July 17, 2018 |
|
ROHIT Vs. UNION OF INDIA (ALLAHABAD)(D.B.)
|
February 8, 2018 |
|
ROHIT Vs. STATE OF U.P. AND ORS
|
June 22, 2018 |
|
ROHIT GOYAL Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
ROHIT KUMAR PANDEY Vs. STATE OF U P AND 2 ORS
|
October 10, 2018 |
|
ROHIT KUMAR TRIPATHI Vs. STATE OF U P THROU SECY SECONDARY EDU DEPTT LKO AN
|
January 19, 2018 |
|
ROHIT PATEL Vs. STATE OF U P THROUGH ITS SECRETARY DEPARTMENT OF B
|
January 24, 2018 |
|
ROHIT SAINI Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
ROHITASH VERMA Vs. STATE OF U P THRU PRIN SECY , HOME DEPTT & ORS
|
April 11, 2018 |
|
ROHITASHAV KUMAR Vs. STATE OF U P AND ANOTHER
|
July 16, 2018 |
|
ROHTAS AND OTHERS Vs. STATE OF U P
|
February 12, 2018 |
|
ROHTASH Vs. STATE
|
January 6, 2018 |
|
ROHTASH Vs. STATE OF U P AND 3 OTHERS
|
October 22, 2018 |
|
ROHTASH SWEETS AND FAST FOODS Vs. DY COMMISSIONER COMMERCIAL TAX AND 2 ORS
|
December 6, 2018 |
|
ROOMAL & OTHERS Vs. STATE OF U P & OTHERS
|
January 24, 2018 |
|
ROOP LAL AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
September 4, 2018 |
|
ROOP NARAIN PANDEY Vs. U.P. CO-OPERAITIVE INSTITUTIONAL SERVICE BOARD
|
December 11, 2018 |
|
ROOPCHAND Vs. STATE OF U P
|
April 23, 2018 |
|
ROOPRANI JAIN AND 4 ORS Vs. DEEP CHAND JAIN ALIAS DEELEP JAIN AND 3 ORS
|
February 1, 2018 |
|
ROSHAN SINGH AND 18 ORS Vs. STATE OF U P AND 3 ORS
|
January 24, 2018 |
|
ROYCHAN ABRAHAM Vs. STATE OF U.P. AND OTHERS
|
September 17, 2018 |
|
ROZI BEGUM Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
RUCHI Vs. STATE OF U P AND 2 OTHERS
|
August 13, 2018 |
|
RUCHI ARORA AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
RUCHI INTERNATIONALS Vs. AUTHORISED OFFICER, S B I BHADOHI AND ANOTHER
|
January 9, 2018 |
|
RUCHI ORGANICS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 30, 2018 |
|
RUCHI YADAV Vs. DISTRICT MAGISTRATE GHAZIABAD AND 4 OTHERS
|
January 9, 2018 |
|
RUDRA PRATAP AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
RUDRA PRATAP SHUKLA Vs. D D C & OTHERS
|
October 11, 2018 |
|
RUKHSANA Vs. SATE OF U P THROUGH ITS SECRETARY, HOME , GOVT OF U P LUCKNOW
|
January 23, 2018 |
|
RUKHSANA BANO AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
December 19, 2018 |
|
RUKHSANA PARVEEN LARI & OTHERS Vs. STATE OF U P & ANOTHER
|
May 11, 2018 |
|
RUKHSAR KHAN Vs. STATE OF U P THRU PRIN SECY HOME LKO & ANR
|
January 3, 2018 |
|
RUPA RANJAN Vs. STATE OF U P AND OTHERS
|
January 3, 2018 |
|
RUPALI SHARMA Vs. STATE OF U P AND 7 OTHERS
|
March 15, 2018 |
|
RUPAM Vs. STATE OF U P AND 3 OTHERS
|
April 12, 2018 |
|
RUPESH KUMAR Vs. OM PRAKASH SINGH & ANOTHER
|
April 30, 2018 |
|
S B AGRAWAL AND ANOTHER Vs. STATE OF U P
|
January 11, 2018 |
|
S G EXPORTS Vs. STATE OF U P AND ANOTHER
|
April 26, 2018 |
|
S K RAI Vs. B TEA CO
|
May 22, 2018 |
|
S K SAXENA AND 2 OTHERS Vs. DEPUTY LABOUR COMMISSIONER/ DEPUTY REGISTRAR TRADE
|
April 3, 2018 |
|
S S GARDEN TRHU PROP Vs. S B I JATTARI ALIGARH AND ANOTHER
|
January 19, 2018 |
|
S.B.G.C LOGISTICS Vs. STATE OF U.P.
|
May 3, 2018 |
|
S.K. AGRAWAL Vs. PRESIDING OFFICER LABOUR COURT U.P. AND ANOTHER
|
May 28, 2018 |
|
S.R. CONVENT JUNIOR HIGH SCHOOL Vs. STATE OF U.P. AND 2 OTHERS
|
July 18, 2018 |
|
S.R. SALES Vs. STATE OF U.P.
|
November 14, 2018 |
|
S/S B.B. RAMPAL AND COMPANY Vs. COMMISSIONER U.P. TRADE TAX, LUCKNOW
|
February 1, 2018 |
|
S/S DHARMESH KHAD UDYOG, SIUR Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
July 23, 2018 |
|
S/S FERTICO MARKETING AND INVETMENT PVT. LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. AT LUCKNOW
|
February 6, 2018 |
|
S/S MAYA ISPATH PVT. LTD. Vs. COMMISSIONER
|
May 16, 2018 |
|
S/S NAV DURGA TRADING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 2, 2018 |
|
SABHAJEET SINGH AND OTHERS; ANAND KUMAR BHARADWAJ & 28 ORS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY MEDICAL AND HEALTH LUCKNOW AND OTHERS
|
January 25, 2018 |
|
SABIR ALI Vs. DEPUTY DIRECTOR CONSOLIDATION, LAKHIMPUR KHERI AND ORS.
|
December 12, 2018 |
|
SABIR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
SABIR BEG Vs. STATE OF U P
|
August 6, 2018 |
|
SACHIN Vs. STATE OF U P AND 2 OTHERS
|
February 7, 2018 |
|
SACHIN Vs. STATE OF U P & ANOTHER
|
March 16, 2018 |
|
SACHIN Vs. STATE OF U P
|
May 14, 2018 |
|
SACHIN Vs. STATE OF U P & 2 OTHERS
|
April 23, 2018 |
|
SACHIN KUMAR SINGH AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
SACHIN SAXENA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
SACHIN SHARMA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
SACHIN THAKUR Vs. STATE OF U.P.
|
February 21, 2018 |
|
SADANAND AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
SADANAND SINGH Vs. PRESIDING OFFICER
|
May 30, 2018 |
|
SADDAM AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
SADDIQUE Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
SADHANA AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
March 15, 2018 |
|
SADHNA Vs. NIRMALA DEVI AND 5 OTHERS
|
April 20, 2018 |
|
SADHNA CHAUDHARY Vs. STATE OF U P AND OTHERS
|
December 12, 2018 |
|
SADHNA MAURYA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 5, 2018 |
|
SADHU RAM Vs. STATE OF U P THRU SECRETARY, CANE DEVELOPMENT & OTHERS
|
August 10, 2018 |
|
SADHU SINGH Vs. STATE OF U P
|
September 7, 2018 |
|
SAGAR ELECTRODES [P] LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
September 6, 2018 |
|
SAGHEER AND OTHERS Vs. STATE OF U P
|
February 9, 2018 |
|
SAHAB DEEN Vs. KESHAV PRASAD & ORS
|
January 11, 2018 |
|
SAHAB LAL Vs. STATE OF U.P.
|
January 11, 2018 |
|
SAHAB LAL Vs. U O I
|
February 21, 2018 |
|
SAHAB SINGH Vs. STATE OF U P AND OTHERS
|
January 8, 2018 |
|
SAHABUDDIN Vs. STATE OF U P
|
January 29, 2018 |
|
SAHAJ RAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 11, 2018 |
|
SAHDEI Vs. ADDL COLLECTOR, FINANCE & REVENUE/D D C AZAMGARH & ORS
|
May 10, 2018 |
|
SAHDEV Vs. STATE OF U P & 9 ORS
|
March 8, 2018 |
|
SAHEB LAL Vs. STATE
|
March 15, 2018 |
|
SAHKARI GANNA VIKAS SAMITI LIMITED Vs. PRESIDING OFFICER AND OTHERS
|
December 19, 2018 |
|
SAHUKAR AND ORS Vs. STATE OF U P
|
May 22, 2018 |
|
SAIF ALI KHAN AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
SAJAN LAL Vs. GEETA DEVI
|
September 18, 2018 |
|
SAJAN SHARMA Vs. UNION OF INDIA
|
February 16, 2018 |
|
SAKEENA & ANOTHER Vs. STATE OF U P & ANOTHER
|
January 23, 2018 |
|
SALEEM Vs. STATE OF U P
|
May 25, 2018 |
|
SALEEM Vs. STATE OF U P
|
July 20, 2018 |
|
SALEEM AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 20, 2018 |
|
SALEK ALIAS SEELAK AND 2 OTHERS Vs. STATE OF U P
|
November 19, 2018 |
|
SALIK RAM Vs. STATE OF U P
|
February 24, 2018 |
|
SALIM KHAN Vs. UNION OF INDIA THROU SECY MINISTRY OF EXTERNAL AFFAIRS & ORS
|
November 20, 2018 |
|
SALIMUDDIN Vs. SRI KRISHNA CHANDRA ATHAURIYA REGISTRAR/COMM (ADMI
|
March 15, 2018 |
|
SALMAN AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
SALMAN KHAN Vs. STATE OF U P
|
August 9, 2018 |
|
SAMAIDIN Vs. D M
|
March 28, 2018 |
|
SAMANT LAL OJHA Vs. STATE OF U P AND 5 OTHERS
|
April 19, 2018 |
|
SAMAY BALI SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
SAMEER Vs. STATE OF U P
|
July 18, 2018 |
|
SAMIAH INTERNATIONAL BUILDERS PVT LTD HAZRATGANJ L Vs. STATE OF U P THROUGH SECY HOUSING LKO
|
March 12, 2018 |
|
SAMIULLAH Vs. STATE OF U P AND 2 OTHERS
|
April 11, 2018 |
|
SAMMI @ GURJEET KAUR Vs. RAJESH KUMAR AND 3 OTHERS
|
November 13, 2018 |
|
SAMSUNG (INDIA) ELECTRONICS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES U P LUCKNOW
|
January 18, 2018 |
|
SANA-ULLAH Vs. STATE OF U P THRU PRIN SECY HOME & 3 ORS
|
February 5, 2018 |
|
SANDEEP BAJPAI Vs. U O I THRU SECY MINISTRY OF DEFENCE, GOVT OF INDIA & ORS
|
January 10, 2018 |
|
SANDEEP KUMAR Vs. STATE OF U.P. AND ORS.
|
August 28, 2018 |
|
SANDEEP KUMAR Vs. STATE OF U P
|
January 19, 2018 |
|
SANDEEP KUMAR Vs. STATE OF U P AND 4 OTHERS
|
November 14, 2018 |
|
SANDEEP KUMAR & OTHERS Vs. STATE OF U P & ANOTHER
|
April 25, 2018 |
|
SANDEEP KUMAR SINGH Vs. UNION OF INDIA
|
August 9, 2018 |
|
SANDEEP KUMAR VERMA AND ORS. Vs. RAJ BAHADUR AND ORS.
|
December 5, 2018 |
|
SANDEEP SINGH Vs. STATE OF U.P.
|
July 3, 2018 |
|
SANDEEP SINHA Vs. STATE OF U P
|
February 7, 2018 |
|
SANDHYA Vs. ANKIT CHAUDHARY
|
October 23, 2018 |
|
SANDHYA KUMARI Vs. STATE OF U P AND ANOTHER
|
August 8, 2018 |
|
SANDHYA SINGH AND ANOTHER Vs. TEHSILDAR MANKAPUR DISTT GONDA AND ANOTHER
|
December 21, 2018 |
|
SANDIP DUBEY @ MONU Vs. STATE OF U P
|
August 3, 2018 |
|
SANGAM SAGAR @ ROSHAN (MINOR) Vs. STATE OF U P & ANOTHER
|
July 31, 2018 |
|
SANGAM UPNIVASHAN AVAS EVAM NIRMAN SAHKARI SAMITI LTD Vs. STATE OF U P THRU P S HOUSING & URBAN PLANNING & ORS
|
May 11, 2018 |
|
SANGEETA AND 77 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
December 11, 2018 |
|
SANGEETA DEVI Vs. STATE OF U P
|
January 30, 2018 |
|
SANGEETA PANDEY Vs. STATE OF U P THRU PRIN SECY PANCHAYATI RAJ LKO & ORS
|
March 23, 2018 |
|
SANGEETA YADAV Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
February 2, 2018 |
|
SANGITA DEVI AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 12, 2018 |
|
SANGRAM SINGH & OTHERS Vs. STATE OF U P
|
July 20, 2018 |
|
SANJAI KUMAR GUPTA Vs. STATE BANK OF INDIA & OTHERS
|
November 16, 2018 |
|
SANJAI KUMAR GUPTA Vs. RAJESHWARI DEVI
|
September 11, 2018 |
|
SANJAI KUMAR SINGH 484(S/B)2013 Vs. STATE OF U P
|
February 28, 2018 |
|
SANJAI SHUKLA Vs. GEETA SHUKLA
|
August 23, 2018 |
|
SANJAY @ JAGPAL Vs. STATE OF U P & 2 OTHERS
|
May 2, 2018 |
|
SANJAY @ SANJEEV DUBEY Vs. STATE OF U.P.
|
June 8, 2018 |
|
SANJAY AND 4 ORS Vs. RAJKUMAR
|
May 9, 2018 |
|
SANJAY BALMIKI Vs. STATE OF U P
|
August 6, 2018 |
|
SANJAY JAISWAL Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
SANJAY KUMAR GUPTA Vs. NAZMUL HASAN KHAN AND 5 ORS
|
March 22, 2018 |
|
SANJAY KUMAR PATEL Vs. STATE OF U P
|
May 23, 2018 |
|
SANJAY KUMAR PUSHKAR Vs. STATE OF U P AND ANOTHER
|
May 2, 2018 |
|
SANJAY KUMAR RAJBHAR Vs. STATE OF U P AND ANOTHER
|
February 1, 2018 |
|
SANJAY KUMAR SINGH Vs. UNION OF INDIA
|
February 5, 2018 |
|
SANJAY KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
December 3, 2018 |
|
SANJAY KUMAR YADAV Vs. STATE OF U P
|
July 25, 2018 |
|
SANJAY MISRA LOKAYUKTA U P Vs. STATE OF U P
|
December 21, 2018 |
|
SANJAY PRAKASH Vs. ANAND GOEL
|
May 9, 2018 |
|
SANJAY SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
SANJAY SINGH SAINI Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
SANJAY TOMAR Vs. SHOBHA SAKLANI AND ANOTHER
|
May 1, 2018 |
|
SANJAY VERMA Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
SANJAY YADAV Vs. STATE OF U P & ANOTHER
|
May 30, 2018 |
|
SANJEEV @ SANJEEV KUMAR SINGH Vs. STATE OF U P AND 2 OTHERS
|
May 23, 2018 |
|
SANJEEV AGRAWAL AND ANOTHER Vs. NAGAR PALIKA SORON AND ANOTHER
|
January 2, 2018 |
|
SANJEEV ALIAS ROBY AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 16, 2018 |
|
SANJEEV BHARGAVA Vs. RAKESH SINGHAL AND ANOTHER
|
January 4, 2018 |
|
SANJEEV KUMAR & ORS Vs. STATE OF U P THRU PRIN SECY TO GOVT IRRIGATION & ORS
|
March 6, 2018 |
|
SANJEEV KUMAR PORWAL Vs. AUTHORIZED OFFICER/CHIEF MANAGER, S B I JALAUN AND 4 OTHERS
|
August 14, 2018 |
|
SANJEEV SHARMA Vs. NAND LAL AND 2 OTHERS
|
April 9, 2018 |
|
SANJU AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
SANT LAL Vs. STATE
|
January 8, 2018 |
|
SANT LAL Vs. UNION OF INDIA
|
March 5, 2018 |
|
SANTOSH Vs. KANPUR ELECTRICITY SUPPLY COMPANY LIMITED AND 2 OTHERS
|
January 4, 2018 |
|
SANTOSH Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
May 18, 2018 |
|
SANTOSH KUMAR AGNIHOTRI Vs. STATE OF UP THRU CHIEF SECY & 8 ORS
|
August 20, 2018 |
|
SANTOSH KUMAR AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
SANTOSH KUMAR AND ANOTHER Vs. STATE OF U.P. AND 7 OTHERS
|
September 13, 2018 |
|
SANTOSH KUMAR ASTHANA Vs. U P STATE BRIDGE CORPORATION
|
July 3, 2018 |
|
SANTOSH KUMAR DIXIT AND OTHERS Vs. STATE OF U P
|
March 21, 2018 |
|
SANTOSH KUMAR DUBEY AND 2 OTHERS Vs. STATE OF U.P. AND 4 OTHERS.
|
March 13, 2018 |
|
SANTOSH KUMAR MEHROTRA Vs. STATE OF U.P.
|
March 16, 2018 |
|
SANTOSH KUMAR PANDEY Vs. U P RAJKIYA NIRMAN NIGAM LTD AND ANR
|
January 31, 2018 |
|
SANTOSH KUMAR PANDEY Vs. GEETA SINGH
|
March 9, 2018 |
|
SANTOSH KUMAR TIWARI ( ROLL NO 20202602) & ANOTHER Vs. STATE OF U P & OTHERS
|
February 23, 2018 |
|
SANTOSH KUMARI Vs. STATE OF U P AND 2 OTHERS
|
February 2, 2018 |
|
SANTOSH KUMARI @ GUDDI DEVI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
SANTOSH MISHRA Vs. STATE OF U P
|
April 12, 2018 |
|
SANTOSH SINGH Vs. CENTRAL BANK OF INDIA THRU ITS CHAIRMAN, MUMBAI & OTHERS
|
September 17, 2018 |
|
SANTOSH YADAV Vs. STATE OF U P AND 4 OTHERS
|
January 30, 2018 |
|
SAPNA Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
SAPNA AGARWAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
SAPNA TIWARI Vs. SPECIAL JUDGE (PREVENTION OF CORRUPTION ACT) CT NO 3 LKO & ANR
|
March 22, 2018 |
|
SARASWATI DEVI Vs. RAM SIA
|
July 30, 2018 |
|
SARDAR JAI SINGH Vs. STATE OF U P AND OTHERS
|
January 29, 2018 |
|
SARDAR PURAN SINGH Vs. MADHUR MOHINI AND OTHERS
|
July 2, 2018 |
|
SARDAR RANJEET SINGH Vs. STATE OF U P AND 2 OTHERS
|
January 18, 2018 |
|
SARDARAMRIK SINGH Vs. SHASHIKANT AND 5 OTHERS
|
January 3, 2018 |
|
SARFARAZ KHAN Vs. STATE OF U P
|
November 2, 2018 |
|
SARIKA ASSOCIATES Vs. STATE OF U P
|
January 30, 2018 |
|
SARITA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 13, 2018 |
|
SARITA DEVI Vs. ASHOK KUMAR SINGH
|
February 5, 2018 |
|
SARITA MAHARISHI Vs. ASHOK KUMAR MISHRA AND ANR
|
April 13, 2018 |
|
SARIWAN SINGH Vs. UNION OF INDIA
|
July 2, 2018 |
|
SARJU DEVI AND ANOTHER Vs. SATYAJEET SINGH AND ANOTHER
|
March 21, 2018 |
|
SARLA SAKYA Vs. STATE OF U P AND 2 OTHERS
|
May 24, 2018 |
|
SAROJ SINGH TOMAR Vs. STATE OF U P AND 3 OTHERS
|
February 28, 2018 |
|
SARSWATI PRASAD SAXENA Vs. RENT CONTROL & EVICTION OFFICER/ADDL CITY MAGISTRATE & 3ORS
|
November 19, 2018 |
|
SARTAJ AHMAD AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
SARTAZ MOHAMMAD Vs. SUMAN
|
September 12, 2018 |
|
SARTHI RAHA Vs. UNION OF INDIA AND 3 ORS
|
November 13, 2018 |
|
SARVA SHRI HIND ROLLING MILLS TAKIA DANU SHAH MIRZAPUR Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
February 15, 2018 |
|
SARVESH Vs. STATE OF U P
|
March 14, 2018 |
|
SARVESH @ CHHOTEY Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
SARVESH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
SARVESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
March 5, 2018 |
|
SARVESH KUMAR SINGH Vs. INDU GUPTA AND 2 OTHERS
|
March 21, 2018 |
|
SARVODAYA INTER COLLEGE & ANOTHER Vs. STATE OF U P & 4 OTHERS
|
February 7, 2018 |
|
SARVSRI SHUKLA EINT UDYOG, RAMGARH, PRATAPGARH Vs. COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
|
July 2, 2018 |
|
SATAYPAL SINGH Vs. STATE OF U P AND 2 OTHERS
|
August 16, 2018 |
|
SATEESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
December 10, 2018 |
|
SATENDRA KUMAR Vs. INSPECTOR GENERAL OF POLICE,P.A.C.,WESTERN ZONE,MBD. & ORS.
|
March 21, 2018 |
|
SATENDRA KUMAR AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
March 7, 2018 |
|
SATENDRA KUMAR SHARMA Vs. UNIVERSITY GRANT COMMISSION
|
February 12, 2018 |
|
SATENDRA PRAKASH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 11, 2018 |
|
SATENDRA SINGH SHEKHAWAT AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
SATENEDRA YADAV AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
SATISH Vs. STATE
|
September 25, 2018 |
|
SATISH AND 6 OTHERS Vs. STATE OF UP AND ANOTHER
|
May 28, 2018 |
|
SATISH CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
November 22, 2018 |
|
SATISH CHAUDHARY AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 8, 2018 |
|
SATISH KUAMR SINGH & OTHERS Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
|
April 24, 2018 |
|
SATISH KUMAR ALIAS PINTU AND ANOTHER Vs. STATE OF U P
|
July 16, 2018 |
|
SATISH KUMAR DUBEY @ AVNISH KUMAR DUBEY Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
SATISH KUMAR VERMA Vs. ALLAHABAD BANK AND OTHERS
|
February 21, 2018 |
|
SATISH PRAKASH Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
SATISH PRAKASH Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
SATISH SINGH Vs. STATE OF U P AND ANOTHER
|
May 8, 2018 |
|
SATISH YADAV Vs. STATE OF U P
|
July 20, 2018 |
|
SATPAL KHERA AND 9 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
April 6, 2018 |
|
SATTEY AND OTHERS Vs. STATE OF U P
|
October 5, 2018 |
|
SATTISH @ SATISH CHAND SINGHAL Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
SATVEERI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 14, 2018 |
|
SATYA DEO MISRA Vs. DAL CHAND AND OTHERS
|
July 2, 2018 |
|
SATYA NARAIN AND 3 OTHERS Vs. STATE OF UP AND ANOTHER
|
May 4, 2018 |
|
SATYA NARAYAN Vs. SMT. MOHINI DEVI AND ANOTHER
|
January 3, 2018 |
|
SATYA NARAYAN GUPTA Vs. STATE OF U P AND 2 OTHERS
|
September 4, 2018 |
|
SATYA PRAKASH & ORS Vs. DISTT JUDGE SULTANPUR & ORS
|
January 19, 2018 |
|
SATYABIR SINGH Vs. SHRI CHAND
|
July 2, 2018 |
|
SATYAM GOYAL Vs. PRINCIPAL JUDGE FAMILY COURT, GONDA
|
August 3, 2018 |
|
SATYANARAIN Vs. STATE OF U.P.
|
October 25, 2018 |
|
SATYAPAL SINGH Vs. FIRM SWASTIK PLAZA
|
November 2, 2018 |
|
SATYAPAL SINGH AND 2 ORS Vs. STATE OF U P AND 3 ORS
|
February 1, 2018 |
|
SATYAVEER SINGH Vs. STATE OF U P AND 3 OTHERS
|
April 10, 2018 |
|
SATYENDRA Vs. STATE OF U.P
|
October 10, 2018 |
|
SATYENDRA AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
April 18, 2018 |
|
SATYENDRA GOODS TRANSPORT CORP. THRU. PROP. BHUWAN KOHLI AND ANOTHER Vs. STATE OF U.P. THRU. PRIN. SECY. TAX & REGISTRATION AND OTHERS
|
April 13, 2018 |
|
SATYENDRA SINGH AND ANOTHER Vs. STATE OF U P
|
February 2, 2018 |
|
SATYENDRA SINGH TOMAR Vs. UNION OF INDIA
|
May 16, 2018 |
|
SAUD AKHTAR Vs. STATE OF U P AND 3 ORS
|
March 7, 2018 |
|
SAUDAN SINGH YADAV AND OTHERS Vs. STATE OF U P AND OTHERS
|
December 20, 2018 |
|
SAUMYA COOPERATIVE HOUSING SOCIETY Vs. STATE OF U P
|
September 7, 2018 |
|
SAURABH @ SHAURABH CHAHAR Vs. STATE OF U P
|
March 13, 2018 |
|
SAURABH AGARWAL Vs. STATE OF U P AND 8 OTHERS
|
May 30, 2018 |
|
SAURABH KUMAAR PANDEY Vs. STATE OF U P AND 3 ORS
|
May 2, 2018 |
|
SAURABH KUMAR SRIVASTAVA Vs. AUTHORIZED OFFICER
|
March 5, 2018 |
|
SAVARI DEVI AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
SAVITA AND 9 OTHERS Vs. RAJBALI YADAV AND ANOTHER
|
February 13, 2018 |
|
SAVITA RAMAN DUBEY Vs. STATE OF U P & OTHERS
|
April 11, 2018 |
|
SAVITA YADAV Vs. STATE OF U P AND 2 OTHERS
|
February 5, 2018 |
|
SAVITRI DEVI Vs. U P STATE PUBLIC SERVICES TRIBUNAL LKO AND ORS
|
March 13, 2018 |
|
SAVITRI DEVI Vs. STATE OF U P AND ANOTHER
|
May 29, 2018 |
|
SAVITRI DEVI Vs. D D C
|
April 3, 2018 |
|
SAVITRI DEVI & ANOTHER Vs. STATE OF U P & OTHERS
|
April 27, 2018 |
|
SAVITRI PATHAK Vs. STATE OF U P & OTHERS
|
April 4, 2018 |
|
SAWALIYA SINGH Vs. EXECUTIVE ENGINEER III CONSTRUCTION DIVISION AND 5
|
January 19, 2018 |
|
SAYEED AHMAD Vs. RIZWANA AND ANOTHER
|
January 29, 2018 |
|
SAYEED CORPORATION Vs. COMMISSIONER OF TRADE TAX
|
December 14, 2018 |
|
SAZIDA BEE AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
SECRETARY AND CHIEF EXECUTIVE OFFICER Vs. STATE OF U P AND 3 OTHERS
|
November 15, 2018 |
|
SEEMA & ORS. Vs. UNION OF INDIA THRU. SECY. HUMAN RESOURCES & ORS.
|
May 23, 2018 |
|
SEEMA DEVI Vs. STATE OF U.P.
|
September 24, 2018 |
|
SEEMA DEVI Vs. STATE OF U P AND 4 ORS
|
January 24, 2018 |
|
SEEMA DEVI Vs. STATE OF U P AND ANR
|
February 1, 2018 |
|
SEEMA DEVI Vs. JYOTI GUPTA AND ORS.
|
February 13, 2018 |
|
SEEMA GUPTA Vs. UNION OF INDIA
|
November 29, 2018 |
|
SEEMA GUPTA Vs. STATE OF U P AND OTHERS
|
July 3, 2018 |
|
SEEMA YADAV AND OTHERS Vs. GAYATRI KUMAR
|
April 24, 2018 |
|
SELAK RAM AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 20, 2018 |
|
SENSARPAL SINGH Vs. KANCHAN VERMA
|
December 14, 2018 |
|
SETH PRASAD AGRO PRIVATE LIMITED THROUGH ITS DIREC Vs. STATE OF U P AND 3 OTHERS
|
January 29, 2018 |
|
SETHI AND 3 ORS Vs. STATE OF U P AND ANR
|
January 31, 2018 |
|
SEWA RAM Vs. STATE OF U P AND 3 OTHERS
|
January 11, 2018 |
|
SEWA RAM AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
SHABBIR AHMAD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL AND ANOTHER
|
March 13, 2018 |
|
SHABI ALI Vs. STATE OF U P AND 6 OTHERS
|
May 3, 2018 |
|
SHABNAM Vs. STATE OF U P
|
March 13, 2018 |
|
SHABNAM AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD AND OTHERS
|
March 22, 2018 |
|
SHABNAM SALMAN Vs. STATE OF U P THRU SECY MIN OF NAGAR VIKAS AND OTHE
|
May 21, 2018 |
|
SHABUR Vs. STATE OF U.P. AND ANOTHER
|
November 3, 2018 |
|
SHAEEL AHMAD ALIAS SHEELU Vs. GEETA SHARMA
|
August 28, 2018 |
|
SHAFI AHMAD & OTHERS Vs. STATE OF U P
|
July 30, 2018 |
|
SHAFI ULLAH KHAN Vs. STATE OF U P AND 2 ORS
|
April 4, 2018 |
|
SHAH JUNAID AHMAD (MINOR) AND 3 ORS Vs. SHAMAN HASAN
|
May 11, 2018 |
|
SHAHI KANT Vs. STATE OF U P AND 3 OTHERS
|
February 28, 2018 |
|
SHAHID Vs. STATE OF U P AND 3 OTHERS
|
May 14, 2018 |
|
SHAHID AKHTAR Vs. STATE OF U P
|
May 14, 2018 |
|
SHAHID ALI & 4 OTHERS Vs. STATE OF U P
|
December 4, 2018 |
|
SHAHJAHAN Vs. STATE OF U.P. AND ANOTHER
|
August 3, 2018 |
|
SHAHNAJ AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
March 15, 2018 |
|
SHAHNAWAZ ALAM Vs. STATE OF U P AND OTHERS
|
March 13, 2018 |
|
SHAHNAZAR Vs. STATE OF U P AND 4 OTHERS
|
February 28, 2018 |
|
SHAHROZ AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 17, 2018 |
|
SHAHZAD Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
SHAHZAD Vs. UNION OF INDIA
|
September 20, 2018 |
|
SHAHZAD Vs. STATE OF U P AND 2 OTHERS
|
November 19, 2018 |
|
SHAILENDRA Vs. STATE OF U.P.
|
December 17, 2018 |
|
SHAILENDRA KHARE Vs. STATE OF U P THRU PRIN SECY COOPERATIVE AND OTHERS
|
April 24, 2018 |
|
SHAILENDRA KUMAR Vs. RAJ KUMAR PANDEY & OTHERS
|
January 11, 2018 |
|
SHAILENDRA KUMAR SOTI Vs. STATE BANK OF PATIYALA HEAD OFFICE, MALL & OTHERS
|
February 5, 2018 |
|
SHAILENDRA PRATAP SINGH AND 9 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
January 8, 2018 |
|
SHAILESH KUMAR PANDEY Vs. LALITA PANDEY AND ORS.
|
November 27, 2018 |
|
SHAILESH SHARMA Vs. STATE OF U P
|
July 30, 2018 |
|
SHAKEEL Vs. STATE OF U P
|
March 13, 2018 |
|
SHAKEEL AHMAD AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 20, 2018 |
|
SHAKEELA AND ORS Vs. ADDITIONAL DISTRICT JUDGE LAKHIMPUR KHERI AND ORS
|
February 13, 2018 |
|
SHAKIR AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
SHAKIR KHAN Vs. SMT. CHAMELI DASS
|
February 7, 2018 |
|
SHAKTI DOM Vs. STATE OF U.P.
|
October 12, 2018 |
|
SHAKTI SINGH YADAV Vs. STATE OF U P & OTHERS
|
March 8, 2018 |
|
SHAKUNTALA Vs. STATE
|
September 25, 2018 |
|
SHAKUNTALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 13, 2018 |
|
SHAKUNTALA Vs. RAMASHRAY YADAV
|
November 14, 2018 |
|
SHAKUNTALA AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDTION AND ORS.
|
December 18, 2018 |
|
SHAKUNTALA DEVI Vs. STATE OF U.P.
|
January 9, 2018 |
|
SHALENDRA KUMAR GUPTA Vs. STATE OF U P AND 4 OTHERS
|
February 15, 2018 |
|
SHALINI AGARWAL AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
SHALINI GARG Vs. STATE OF U P AND 3 OTHERS
|
July 12, 2018 |
|
SHALINI MITTAL AND ANOTHER Vs. PANJAB NATIONAL BANK, THROUGH ITS CHIEF MANAGER
|
February 22, 2018 |
|
SHALINI VYAS Vs. STATE OF U P AND 4 OTHERS
|
March 20, 2018 |
|
SHALOO @ MANJEET PANDEY AND ANOTHER Vs. STATE OF U.P.
|
March 23, 2018 |
|
SHAMBHOO RATAN Vs. STATE OF U P
|
May 18, 2018 |
|
SHAMBHU Vs. STATE OF U P
|
May 18, 2018 |
|
SHAMBHU DAYAL Vs. NARAYAN DAS
|
August 27, 2018 |
|
SHAMBHU NATH TANDON Vs. CENTRAL BANK OF INDIA AND OTHERS
|
December 21, 2018 |
|
SHAMEEM ARA HAIDER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 1, LUCKNOW AND ORS.
|
August 29, 2018 |
|
SHAMIM Vs. STATE OF U.P. & ORS.
|
May 1, 2018 |
|
SHAMIM AHMAD & 2 OTHERS Vs. STATE OF U.P. & ORS.
|
January 2, 2018 |
|
SHAMIM AHMAD & 2 OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 2, 2018 |
|
SHAMIM AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 1, 2018 |
|
SHAMIM BANO Vs. STATE OF U P & ORS
|
January 24, 2018 |
|
SHAMIM BEGUM AND 5 OTHERS Vs. DINESH KUMAR 7 OTHERS
|
December 4, 2018 |
|
SHAMMI KAPOOR AND 11 OTHERS Vs. STATE OF U P AND ANOTHER
|
March 20, 2018 |
|
SHAMSHAD AHMAD AND OTHERS Vs. U.P. INFORMATION COMMISSION AND OTHERS
|
March 9, 2018 |
|
SHAMSHAD ALI Vs. BOARD OF REVENUE MEERUT
|
September 13, 2018 |
|
SHAMSHER Vs. STATE OF U P
|
April 24, 2018 |
|
SHAMSHUDDIN Vs. STATE OF U P
|
April 25, 2018 |
|
SHAMSHUL HASAN Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
SHANAT KUMAR MISHRA Vs. STATE OF U P
|
January 25, 2018 |
|
SHANI @ SANI Vs. STATE OF U P
|
May 1, 2018 |
|
SHANKAR LAL JAISWAL Vs. ASHA DEVI
|
November 12, 2018 |
|
SHANKAR SINGH AND 3 ORS Vs. STATE OF U P AND ANOTHER
|
April 24, 2018 |
|
SHANKER Vs. STATE OF U.P.
|
December 21, 2018 |
|
SHANKER KULKARNI Vs. STATE OF U P
|
August 31, 2018 |
|
SHANKER PRATAP SINGH Vs. STATE OF U P THRU PRIN SECY , NAGAR VIKAS & 3 OTHERS
|
September 10, 2018 |
|
SHANTI DEVI Vs. STATE OF U P AND 4 OTHERS
|
October 3, 2018 |
|
SHANTI DEVI Vs. UNION OF INDIA AND 5 ORS
|
February 21, 2018 |
|
SHANTI DEVI AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
September 28, 2018 |
|
SHANTI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 15, 2018 |
|
SHANTI DEVI AND OTHERS Vs. NIRANJAN LAL AND ANOTHER
|
May 14, 2018 |
|
SHANTI DIXIT AND ANOTHER Vs. COURT OF ADDL DISTT JUDGE COURT NO 9 LKO AND ORS
|
March 13, 2018 |
|
SHANTI MOTOR FINANCE COMPANY Vs. KUSUM SHARMA
|
March 22, 2018 |
|
SHANTI SINGH Vs. STATE OF U P AND 5 OTHERS
|
May 30, 2018 |
|
SHANTI SINGH AND 3 OTHERS Vs. AKHIL PRATAP SINGH AND 6 OTHERS
|
February 22, 2018 |
|
SHANTI SWARUP (SINCE DECEASED) AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
May 16, 2018 |
|
SHARAFAT KHAN Vs. UNION OF INDIA AND 8 OTHERS
|
March 6, 2018 |
|
SHARDA DEVI Vs. STATE OF U P
|
March 5, 2018 |
|
SHARDA DEVI Vs. STATE OF U P
|
July 18, 2018 |
|
SHARDA SHUKLA Vs. VIDYA NIKETAN & ANOTHER
|
May 21, 2018 |
|
SHARDA SINGH AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
October 9, 2018 |
|
SHAREEF AHMAD Vs. GAYATRI DEVI
|
December 3, 2018 |
|
SHARMA TRADERS Vs. STATE OF U P AND ANOTHER
|
April 4, 2018 |
|
SHARMAJEET Vs. STATE OF U.P. AND ORS.
|
March 23, 2018 |
|
SHARVENDRA VIKRAM SINGH Vs. ADLL COMMISSIONER DEVI PATAN DIVISION GONDA AND ORS
|
December 21, 2018 |
|
SHASHANK GUPTA Vs. UNION OF INDIA THROUGH ITS SECY MINISTRY OF EXTERN
|
May 14, 2018 |
|
SHASHANK SINGH Vs. STATE OF U P AND 5 ORS
|
February 26, 2018 |
|
SHASHI BALA Vs. STATE OF U P
|
March 13, 2018 |
|
SHASHI BALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 19, 2018 |
|
SHASHI DEVI Vs. STATE OF U P AND ANOTHER
|
February 15, 2018 |
|
SHASHI EXPORT PRIVATE LIMITED Vs. STATE OF U P AND 2 OTHERS
|
February 9, 2018 |
|
SHASHI KUMAR Vs. REGIONAL FOOD CONTROLLER & OTHERS
|
January 23, 2018 |
|
SHASHI LATA SINGH & ORS Vs. STATE OF U P THRU PRIN SECY BASIC EDUCATION & ORS
|
December 20, 2018 |
|
SHASHI PRABHA DEVI Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
January 11, 2018 |
|
SHASHI PRAKASH Vs. STATE OF U P AND 3 OTHERS
|
November 26, 2018 |
|
SHASHI PRAVESH RAI AND ANOTHER Vs. STATE OF U.P.
|
November 22, 2018 |
|
SHASHI YADAV Vs. STATE OF U P AND 5 OTHERS
|
February 22, 2018 |
|
SHASHI YADAV Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
SHASHIBALA GUPTA Vs. RAVI AND ANR
|
April 2, 2018 |
|
SHAUKAT HUSSAIN Vs. STATE OF U P AND 8 ORS
|
June 20, 2018 |
|
SHAUKAT HUSSAIN Vs. STATE OF UP AND 8 OTHERS
|
May 30, 2018 |
|
SHAUKEEN AHMAD AND 2 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF BASIC EDU LKO
|
March 13, 2018 |
|
SHAUKIN AND 15 OTHERS Vs. MANOJ KUMAR AND 4 OTHERS
|
May 2, 2018 |
|
SHEELA DEVI Vs. STATE OF U P AND 4 OTHERS
|
January 30, 2018 |
|
SHEELA DEVI AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
|
May 20, 2018 |
|
SHEELA DEVI AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
|
July 6, 2018 |
|
SHEELA SRIVASTAVA Vs. STATE OF U P & OTHERS
|
February 13, 2018 |
|
SHEELA SRIVASTAVA Vs. PURUSHOTTAM DAS GUPTA
|
February 12, 2018 |
|
SHEETAL Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
SHEETLA PRASAD Vs. STATE OF U P AND 5 OTHERS
|
September 18, 2018 |
|
SHEIKH EJAZ AHMAD @ BOXER Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
SHEIKH MOHD AYYUB Vs. STATE OF U P
|
December 19, 2018 |
|
SHEO BAHADUR SINGH & OTHERS Vs. STATE OF U P
|
August 24, 2018 |
|
SHEO BHAN SINGH Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
January 2, 2018 |
|
SHEO DAN SINGH Vs. OM PRAKASH
|
July 2, 2018 |
|
SHEO KUMAR ALIAS BATOONI SINGH Vs. STATE OF U P
|
March 7, 2018 |
|
SHEO LAKHAN SINGH Vs. M. LAXMI
|
July 30, 2018 |
|
SHEO LOCHAN & OTHERS Vs. STATE
|
September 7, 2018 |
|
SHEO NATH AND OTHERS Vs. STATE OF U P
|
March 12, 2018 |
|
SHEONATH & OTHERS Vs. DY DIRECTOR OF CONSOLIDATION, MIRZAPUR & OTHERS
|
July 13, 2018 |
|
SHEOSHANKAR AND 2 OTHERS Vs. STATE OF U P AND ANR
|
April 20, 2018 |
|
SHER SINGH Vs. STATE OF U P AND ANOTHER
|
July 11, 2018 |
|
SHER SINGH Vs. STATE OF U P
|
January 29, 2018 |
|
SHER SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND 11 OTHERS
|
August 2, 2018 |
|
SHERA AND 2 OTHERS Vs. STATE OF U P
|
December 7, 2018 |
|
SHESHMANI Vs. STATE OF U P AND 3 OTHERS
|
September 14, 2018 |
|
SHIKHA MALVIYA Vs. STATE OF U.P.
|
October 4, 2018 |
|
SHIMLA SINGH Vs. STATE OF U P AND ANOTHER
|
December 19, 2018 |
|
SHIROMANI SINHA Vs. U.P.S.R.T.C. LUCKNOW
|
March 8, 2018 |
|
SHISHU PAL Vs. STATE OF U P AND 3 OTHERS
|
May 22, 2018 |
|
SHISHUPAL SINGH AND OTHERS Vs. STATE OF U P
|
August 21, 2018 |
|
SHITALA PRASAD AND OTHERS Vs. STATE OF U P
|
September 12, 2018 |
|
SHIV BABA INDUSTRY LALPUR, SHAHJAHANPUR Vs. STATE OF U.P. AND 3 ORS.
|
May 28, 2018 |
|
SHIV BABU AND OTHERS Vs. STATE OF U.P. THRU. SECY. HOME AND OTHERS
|
May 28, 2018 |
|
SHIV BACHAN Vs. STATE OF U.P.
|
February 19, 2018 |
|
SHIV BACHAN YADAV & ORS Vs. STATE OF U P
|
May 8, 2018 |
|
SHIV BACHAN YADAV & ORS. Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE & ORS.
|
May 8, 2018 |
|
SHIV CHANDER DEVI AND ANOTHER Vs. COMMISSIONER VARANASI DIVISION AND 3 OTHERS
|
April 10, 2018 |
|
SHIV CHANDRA BAHADUR Vs. STATE OF U.P.
|
November 27, 2018 |
|
SHIV DARSHAN Vs. STATE OF U P AND 3 OTHERS
|
January 31, 2018 |
|
SHIV DAYAL VARSHNEY Vs. ANUMA LAWANIYA AND 2 OTHERS
|
July 26, 2018 |
|
SHIV KUMAR Vs. SUB DIVISION OFFICER TEHSIL COLONEL GANJ DISTT GONDA & ORS
|
December 21, 2018 |
|
SHIV KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
SHIV KUMAR Vs. KAPIL KRIPAL SINGHAL AND 3 OTHERS
|
January 8, 2018 |
|
SHIV KUMAR Vs. STATE
|
April 24, 2018 |
|
SHIV KUMAR Vs. STATE OF U P THRU SECRY AND ANOTHER
|
February 21, 2018 |
|
SHIV KUMAR Vs. ADDL. COMMISSIONER (ADMIN.)
|
January 3, 2018 |
|
SHIV KUMAR Vs. STATE OF U P
|
July 4, 2018 |
|
SHIV KUMAR YADAV & ORS Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
November 26, 2018 |
|
SHIV LOCHAN SINGH KUSHWAHA Vs. D M & ANOTHER
|
February 5, 2018 |
|
SHIV MUNI NAI Vs. STATE
|
March 14, 2018 |
|
SHIV MURTI LAL SRIVASTAVA Vs. STATE OF U P THROUGH SECY HOME DEPT & 2 OTHERS
|
August 6, 2018 |
|
SHIV NARAYAN CHAURASIA S/O RAM ASREY CHAURASIA Vs. RAJDHANI NAGAR SAHKARI BANK LIMITED LUCKNOW & OTHERS
|
September 18, 2018 |
|
SHIV NATH MISHRA AND OTHERS Vs. ASSISTANT REGISTRAR, GORAKHPUR AND ANOTHER
|
February 1, 2018 |
|
SHIV OIL AGENCY Vs. UNION OF INDIA
|
October 12, 2018 |
|
SHIV PAL Vs. STATE OF U P
|
February 2, 2018 |
|
SHIV POOJAN Vs. STATE OF U.P.
|
October 29, 2018 |
|
SHIV PRAKASH Vs. DISTT. JUDGE LUCKNOW AND OTHERS
|
March 27, 2018 |
|
SHIV PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
|
November 19, 2018 |
|
SHIV PRASAD AND 2 ORS Vs. STATE OF U P
|
December 21, 2018 |
|
SHIV PRATAP Vs. STATE OF U P AND ANOTHER
|
May 18, 2018 |
|
SHIV PRATAP AND OTHERS Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, NAGAR VI
|
February 2, 2018 |
|
SHIV PRATAP SINGH Vs. STATE OF U P AND ANOTHER
|
February 13, 2018 |
|
SHIV PUJAN SHUKLA & ANR Vs. STATE OF U P & ANR
|
April 25, 2018 |
|
SHIV PUJAN SINGH AND ANOTHER Vs. STATE
|
February 22, 2018 |
|
SHIV RAJ SINGH Vs. KAMLA SRIVASTAVA
|
February 7, 2018 |
|
SHIV RAJ SINGH Vs. STATE OF U P AND 6 OTHERS
|
March 28, 2018 |
|
SHIV RANSHU CHHUNEJA Vs. STATE OF U P AND OTHERS
|
April 10, 2018 |
|
SHIV SHANKAR & 8 OTHERS Vs. STATE OF U P & 2 OTHERS
|
January 30, 2018 |
|
SHIV SHANKAR PATHAK AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
SHIV SHANKAR YADAV Vs. STATE OF U P AND 3 OTHERS
|
September 13, 2018 |
|
SHIV SHANKER SINGH Vs. BHAGWATI PRASAD AND ANOTHER
|
July 31, 2018 |
|
SHIV SURAT SINGH @ ALAGU SINGH Vs. STATE OF U P AND 3 OTHERS
|
February 13, 2018 |
|
SHIV VARDAN MISHRA @ SHYAMU Vs. STATE OF U P AND ORS
|
February 28, 2018 |
|
SHIV VILAS Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
April 13, 2018 |
|
SHIV VIR SINGH Vs. UNION OF INDIA THROU SECY MINISTRY OF HOME AFFAIRS & ORS
|
April 5, 2018 |
|
SHIVA AUTO MOBILES (AUTO DIVISION) Vs. COMMISSIONER OF INCOME TAX,ALIGARH AND ANOTHER
|
January 8, 2018 |
|
SHIVA GUPTA & OTHERS Vs. STATE OF U P THRU PRIN SECY DEPTT OF HOUSINGH & UR
|
February 7, 2018 |
|
SHIVAJI VERMA (RAM BABU) AND 3 OTHERS Vs. MURARI LAL SRIVASTAVA
|
May 7, 2018 |
|
SHIVAM MAURYA Vs. STATE OF U P AND 5 OTHERS
|
October 5, 2018 |
|
SHIVAM MISHRA AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
SHIVANSHU MISRA Vs. STATE OF U.P. AND ORS.
|
April 5, 2018 |
|
SHIVENDRA RAIZADA & OTHERS Vs. STATE OF U P & ANOTHER
|
December 6, 2018 |
|
SHIVKANT SINGH Vs. STATE OF U P
|
May 30, 2018 |
|
SHIVNATH GUPTA Vs. STATE OF U P AND ANOTHER
|
July 9, 2018 |
|
SHIVPHER Vs. UPPER ZILADHIKARI (VITTA/RAJASWA) AND ORS.
|
December 18, 2018 |
|
SHIVPOOJAN SINGH YADAV Vs. UNION OF INDIA AND 2 OTHERS
|
November 27, 2018 |
|
SHIVRAJ PATHAK Vs. STATE OF U.P.
|
July 20, 2018 |
|
SHOBH NATH SINGH Vs. STATE OF U.P.
|
January 12, 2018 |
|
SHOBHA RAM DHIMAN Vs. D I O S SAHARANPUR AND OTHERS
|
January 2, 2018 |
|
SHOBHA SAXENA Vs. STATE OF U P AND OTHERS
|
July 24, 2018 |
|
SHOBHA SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
|
January 23, 2018 |
|
SHOBHIT YADAV Vs. STATE OF U P
|
July 6, 2018 |
|
SHOBHU ALIAS RADHEY SHYAM AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
SHOKAT Vs. STATE
|
March 13, 2018 |
|
SHORAJ SINGH Vs. CHARAN SINGH
|
January 30, 2018 |
|
SHRAM SAMVIDA SAHKARI SAMITI LTD Vs. STATE OF U P AND 5 OTHERS
|
July 16, 2018 |
|
SHREE NARAYAN SINGH Vs. STATE OF U P THROUGH PRIN SECY URBAN DEVP LKO AND
|
February 7, 2018 |
|
SHREE NIWAS Vs. STATE OF U P AND 2 ORS
|
October 31, 2018 |
|
SHREYA VIDYARTHI Vs. ADDITIONAL DISTRICT JUDGE AND 4 OTHERS
|
June 5, 2018 |
|
SHRI DHARMENDRA KUMAR Vs. STATE OF U.P.
|
August 24, 2018 |
|
SHRI MOHAN LAL RATHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 2, 2018 |
|
SHRI PAL Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
SHRI PRITHVIRAJ SARIN (SINCE DECEASED) AND ANOTHER Vs. PRITHVIRAJ JAIN AND 18 OTHERS
|
January 10, 2018 |
|
SHRI RAM Vs. STATE OF U P AND 4 OTHERS
|
September 11, 2018 |
|
SHRI RAM GUN STORE AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
August 28, 2018 |
|
SHRI SAI RAM TRADERS Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
December 19, 2018 |
|
SHRICHANDRA MISHRA Vs. DARSHAN SETHI AND ANOTHER
|
September 17, 2018 |
|
SHRIKUMAR JAISWAL Vs. NATIONAL INSURANCE CO LTD AND 6 OTHERS
|
April 5, 2018 |
|
SHRIMAN SINGH Vs. STATE OF U P AND 3 OTHERS
|
April 4, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. GAFFAR KHAN AND 3 ORS
|
December 14, 2018 |
|
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. RUSTAM AND ANOTHER
|
February 6, 2018 |
|
SHRUTI SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF BASIC EDU LUCKNOW&ORS
|
February 1, 2018 |
|
SHUBHAM SAHU Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
SHUBHAM SAXENA Vs. STATE OF U P AND ANR
|
January 25, 2018 |
|
SHUBHAM SHUKLA AND OTHERS Vs. STATE OF U.P. THRU. PRIN SECY HOME AND OTHERS
|
May 31, 2018 |
|
SHUBHANGI DEVI Vs. ADLL COMMISSIONER LUCKNOW MANDAL LUCKNOW AND ORS
|
December 21, 2018 |
|
SHUSHILA MAHAVIDYALAY Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
March 19, 2018 |
|
SHWETA MISHRA NEE OJHA Vs. STATE OF U P THRU SECY BAIC SHIKSHA & ORS
|
January 30, 2018 |
|
SHYAM BEHARI Vs. STATE OF U P
|
March 22, 2018 |
|
SHYAM BEHARI MISHRA MEMORIAL CHARITABLE TRUST Vs. SAROJ ARYA AND ORS
|
February 13, 2018 |
|
SHYAM BIHARI Vs. STATE
|
May 30, 2018 |
|
SHYAM DEO & ANOTHER Vs. STATE OF U P
|
February 21, 2018 |
|
SHYAM DHANAK Vs. STATE
|
August 30, 2018 |
|
SHYAM KUNWAR DEVI & ANOTHER Vs. STATE OF U P
|
August 31, 2018 |
|
SHYAM LAL Vs. STATE OF UP AND 3 OTHERS
|
February 1, 2018 |
|
SHYAM LAL Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL DISTRICT MAGISTRATE
|
February 22, 2018 |
|
SHYAM LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 5, 2018 |
|
SHYAM NARAYAN CHAUBEY AND ANOTHER Vs. STATE OF U P
|
March 15, 2018 |
|
SHYAM NARAYAN RAM Vs. STATE OF U.P.
|
December 7, 2018 |
|
SHYAM RAJ & 2 OTHERS Vs. STATE
|
January 18, 2018 |
|
SHYAM SHANKAR II Vs. STATE OF U.P. THRU. PRIN.SECY
|
March 16, 2018 |
|
SHYAM SHARAN TIWARI Vs. STATE OF U.P. AND ANOTHER
|
February 6, 2018 |
|
SHYAM SUNDAR & ANOTHER Vs. KANTI PRASAD & ANOTHER
|
January 12, 2018 |
|
SHYAM SUNDER AHUJA Vs. CHAIRMAN, MUZAFFAR NAGAR DEVELOPMENT AUTHORITY AND OTHERS
|
May 3, 2018 |
|
SHYAM BAHADUR SINGH Vs. KAULA DEVI
|
October 23, 2018 |
|
SHYAMA Vs. STATE
|
May 11, 2018 |
|
SHYAMA RANJAN DIXIT Vs. DIST MAGISTRATE/APPOINTING & DISMISSAR AUTHORITY &
|
April 5, 2018 |
|
SHYAMBIR SINGH Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
SHYAMJI Vs. STATE OF U P & OTHERS
|
January 2, 2018 |
|
SHYAMOO @ PAPPU Vs. STATE OF U P
|
January 10, 2018 |
|
SHYAMVEER Vs. STATE OF U P & ANOTHER
|
February 8, 2018 |
|
SHYO NATH SINGH TYAGI & ORS , Vs. STATE OF U P & ORS
|
January 25, 2018 |
|
SIDDHARTH JAIN Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
SIDDHARTH TIWARI Vs. UNION OF INDIA AND OTHERS
|
June 20, 2018 |
|
SIDDHARTHA SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
SIDDHU MISHRA Vs. STATE OF U.P. AND ORS.
|
August 28, 2018 |
|
SIDHHU MISHRA Vs. STATE OF U.P. AND OTHERS
|
July 6, 2018 |
|
SIKKA INFRASTRUCTURE PVT LTD Vs. STATE OF U P AND 2 OTHERS
|
February 27, 2018 |
|
SIMBHAOLI SUGARS LIMITED Vs. STATE OF U P
|
December 17, 2018 |
|
SIMPLEX INFRASTRUCTURES AND 4 OTHERS Vs. STATE OF U.P. & ANOTHER
|
November 27, 2018 |
|
SIMRAN ALIAS SIMRAN KAUR Vs. STATE OF U P AND 3 OTHERS
|
July 5, 2018 |
|
SINGH TYRES Vs. STATE OF U.P. AND ANOTHER
|
April 2, 2018 |
|
SINGHAL GRAH UDYOG Vs. COMMISSIONER
|
September 27, 2018 |
|
SINGHAL IRON STORE Vs. STATE OF U.P.
|
October 29, 2018 |
|
SINGHAL TRADERS Vs. COMMISSIONER TRADE TAX (COMMERCIAL TAX) U.P. LUCKNOW
|
August 10, 2018 |
|
SITA ALIAS KALI VERMA Vs. STATE OF U.P.
|
July 10, 2018 |
|
SITA AND ANOTHER Vs. SHUSHILA DEVI AND ANOTHER
|
October 1, 2018 |
|
SITA AND OTHERS Vs. STATE OF U.P
|
February 13, 2018 |
|
SITA DEVI Vs. STATE OF U.P.
|
April 30, 2018 |
|
SITA DEVI Vs. BESTLEY GOODS TRANSPORT CORPORATION
|
March 9, 2018 |
|
SITA DEVI AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
February 2, 2018 |
|
SITA GATI MAGAR Vs. STATE OF U P
|
May 4, 2018 |
|
SITA RAM & OTHERS Vs. BOARD OF REVENUE U P & OTHERS
|
April 26, 2018 |
|
SITA RAM AHIRWAR Vs. STATE OF U P AND ANOTHER
|
September 12, 2018 |
|
SITA RAM AND OTHERS Vs. STATE OF U P
|
April 5, 2018 |
|
SITA RAM DUBDEY Vs. STATE OF U P THORUGH SECY P W D CIVIL SECTT LKO
|
April 23, 2018 |
|
SITA RAM YADAV Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
SITARAM GAUTAM Vs. STATE OF U P AND 4 OTHERS
|
March 6, 2018 |
|
SMT IJABUL NISHA Vs. STATE OF U.P THROUGH D.M. SULTANPUR AND OTHERS
|
January 8, 2018 |
|
SMT. AMITA TRIPATHI Vs. THE DIRECTOR OF EDUCATION, ALLAHABAD, AND OTHERS
|
February 28, 2018 |
|
SMT. ANJUMAN Vs. SRI SHABBIR
|
July 18, 2018 |
|
SMT. ANURADHA GOSWAMI Vs. STATE OF U.P. & OTHERS
|
July 17, 2018 |
|
SMT. ARCHANA Vs. STATE ELECTION COMMISSION
|
May 4, 2018 |
|
SMT. ARCHANA SHUKLA AND ANOTHER Vs. M/S JOSS REAL ESTATE AND ANOTHER
|
February 8, 2018 |
|
SMT. ASHA BATRA AND 3 OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD. AND 2 OTHERS
|
November 22, 2018 |
|
SMT. BHAGWANI DEVI & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
February 2, 2018 |
|
SMT. BHOORA DEVI @ LAXMI THROUGH HER FATHER IN LAW SHIVRAM Vs. STATE OF U.P. THROUGH SECY.(HOME) CIVIL SECTT.LKO. AND ORS.
|
May 28, 2018 |
|
SMT. BHUPINDER KAUR AND ANOTHER Vs. RAJENDRA SHUKLA
|
May 4, 2018 |
|
SMT. DIL KUMARI AND ANOTHER Vs. STATE OF U.P.
|
July 7, 2018 |
|
SMT. FARZANA Vs. STATE OF U.P. AND 3 OTHERS
|
February 28, 2018 |
|
SMT. FATMA Vs. STATE OF U.P. AND ANR.
|
April 17, 2018 |
|
SMT. HEERAWATI DEVI Vs. STATE OF U.P.
|
September 12, 2018 |
|
SMT. INDIRA DEVI Vs. ADDL. CIVIL JUDGE (SR. ADV.) CT. NO. 24 LUCKNOW & 5 OTHERS
|
March 29, 2018 |
|
SMT. JHUMI KULSHRESHTHA Vs. SHIV SHANKAR AGRAWAL
|
November 2, 2018 |
|
SMT. KAILASI Vs. D.D.C. & OTHERS
|
May 22, 2018 |
|
SMT. KALAWATI Vs. RAFIANA & ANOTHER
|
July 31, 2018 |
|
SMT. KALAWATI DEVI AND ANR. Vs. LALLAN AND ORS.
|
July 20, 2018 |
|
SMT. KALLI Vs. STATE OF U.P.
|
January 12, 2018 |
|
SMT. KANCHAN AGNIHOTARI Vs. STATE OF U.P. AND OTHERS
|
February 28, 2018 |
|
SMT. KARUNA JAISWAL Vs. STATE OF U.P. THROUGH SECY MAHILA EVAMBAL VIKAS
|
July 31, 2018 |
|
SMT. KOKILA Vs. AJAY KUMAR SINGH
|
May 25, 2018 |
|
SMT. KULDEEP KAUR Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY & OTHERS
|
February 26, 2018 |
|
SMT. KUSUM SRIVASTAVA Vs. BASIC SHIKSHA ADHIKARI, BASTI AND OTHERS
|
March 5, 2018 |
|
SMT. MADHURI DEVI AND OTHERS Vs. DISTT JUDGE FAIZABAD AND OTHERS
|
January 16, 2018 |
|
SMT. MALTI DEVI Vs. STATE OF U.P.
|
April 18, 2018 |
|
SMT. MALWATI Vs. STATE OF U P AND 6 OTHERS
|
June 19, 2018 |
|
SMT. MAMTA DEVI Vs. KEDAR (DECEASED)
|
February 8, 2018 |
|
SMT. MAYA DEVI Vs. INCHARGE DISTRICT JUDGE
|
October 4, 2018 |
|
SMT. MEENA DEVI Vs. BOARD OF REVENUE U.P. AND 7 OTHERS
|
January 12, 2018 |
|
SMT. MEERA JAISWAL Vs. STATE OF U.P.
|
March 9, 2018 |
|
SMT. NEELAM SHUKLA Vs. STATE OF U.P. THRU SECY PANCHAYAT RAJ LKO & ORS.
|
August 31, 2018 |
|
SMT. NEERU YADAV Vs. STATE OF U.P.
|
September 14, 2018 |
|
SMT. NIRMALA DEVI AND 2 ORS. Vs. DILIP KUMAR YADAV
|
November 1, 2018 |
|
SMT. PRAMILA Vs. STATE OF U.P.
|
January 24, 2018 |
|
SMT. PRATIBHA MALHOTRA AND OTHERS Vs. SHIV KUMAR MISHRA AND ANOTHER
|
March 14, 2018 |
|
SMT. PUSHPA DEVI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
November 30, 2018 |
|
SMT. PUSHPA SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
July 16, 2018 |
|
SMT. QUDSIYA SAIDULLAH Vs. STATE OF U.P. AND OTHERS
|
January 24, 2018 |
|
SMT. RAM RANI AND OTHERS Vs. STATE OF U.P.
|
January 10, 2018 |
|
SMT. RAMA DEVI Vs. RATAN KUMAR
|
September 24, 2018 |
|
SMT. REETA GUPTA Vs. STATE OF U.P.
|
January 9, 2018 |
|
SMT. REKHA SINGH Vs. UNION OF INDIA
|
February 21, 2018 |
|
SMT. REKHA SINGH Vs. STATE OF U.P.
|
January 4, 2018 |
|
SMT. SADHNA TRIVEDI AND ORS. Vs. STATE OF UP THRU. PRIN. SECY. FOOD & SUPPLY AND ORS.
|
February 13, 2018 |
|
SMT. SANDHYA DEVI AND 3 OTHERS Vs. STATE OF U.P. AND 8 OTHERS
|
January 19, 2018 |
|
SMT. SANGEETA SHARMA AND OTHERS Vs. SPECIAL JUDGE CBI(2)/ADDITIONAL DISTRICT AND SESSION JUDGE
|
January 30, 2018 |
|
SMT. SANTOSH KUMARI Vs. COMMISSIONER LUCKNOW DIVISION AND OTHERS
|
September 6, 2018 |
|
SMT. SARITA VERMA Vs. ANURAG ANAND & ANR.
|
August 31, 2018 |
|
SMT. SAVITRI DEVI & ANOTHER Vs. SATE OF U.P. & OTHERS
|
April 27, 2018 |
|
SMT. SAWARIYA & OTHERS Vs. STATE OF U.P.
|
May 11, 2018 |
|
SMT. SHAHEDA BANO AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 4, 2018 |
|
SMT. SHALINI GARG Vs. STATE OF U.P. AND 3 OTHERS
|
July 12, 2018 |
|
SMT. SHANTI MISHRA Vs. SAMUEL
|
July 2, 2018 |
|
SMT. SITA DEVI & ANOTHER Vs. STATE OF U.P. & OTHERS
|
February 13, 2018 |
|
SMT. SUDAMA DEVI Vs. STATE OF U.P. & OTHERS
|
April 2, 2018 |
|
SMT. SUMAN Vs. HIMANSHU
|
February 20, 2018 |
|
SMT. SUNITA DEVI AND OTHERS Vs. JAVED AHAMAD AND OTHERS
|
February 6, 2018 |
|
SMT. SUSHMA ARORA AND 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND 6 OTHERS
|
May 10, 2018 |
|
SMT. USHA JAIN AND ANR. Vs. STATE OF U.P. AND ANR.
|
May 29, 2018 |
|
SMT. USHA MOHAN Vs. PROPERTY OF LATE SRI MEHR CHAND MOHAN
|
August 13, 2018 |
|
SMT. USHA PANDEY AND ANOTHER Vs. STATE OF U.P. AND 2 ORS.
|
March 23, 2018 |
|
SMT. VINITA BHATNAGAR Vs. UNION OF INDIA AND OTHERS
|
January 25, 2018 |
|
SNEHA SINGH Vs. INSTITUTE OF BANKING PERSONNEL SELECTION THRU DIRE
|
April 17, 2018 |
|
SNEHALATA SINGH @ SALENTA AND OTHERS Vs. STATE OF U P AND OTHERS
|
March 9, 2018 |
|
SOBARAN Vs. STATE OF U P
|
February 23, 2018 |
|
SOBARAN SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
July 31, 2018 |
|
SOM NATH MUKHERJEE Vs. STATE OF U P THRU SECY PUBLIC WORKS DEPTT & ANOTHE
|
January 25, 2018 |
|
SOM PAL Vs. STATE OF U.P.
|
November 16, 2018 |
|
SOM PAL Vs. PUNJAB NATIONAL BANK THRU CHAIRMAN AND 3 OTHERS
|
January 12, 2018 |
|
SOMPAL Vs. PUNJAB NATIONAL BANK AND ORS
|
February 16, 2018 |
|
SOMPAL AND 02 OTHERS Vs. STATE OF U P
|
October 11, 2018 |
|
SONAM DEVI Vs. STATE OF U P
|
April 5, 2018 |
|
SONE DEV SHARMA AND OTHERS Vs. LEARNED ADDITIONAL DISTRICT MAGISTRATE (FINANCE AND REVENUE) ALIGARH AND OTHERS
|
May 15, 2018 |
|
SONI KUMARI Vs. AKHAND PRATAP SINGH
|
March 28, 2018 |
|
SONI SONKAR Vs. STATE OF U P AND OTHERS
|
October 5, 2018 |
|
SONU @ RAJNEESH TIWARI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 31, 2018 |
|
SONU @ SOHANVEER AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
SONU @ SUBHASH KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
SONU KUMAR @ DHIRENDRA KUMAR PATARIA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
SONU SHARMA Vs. STATE OF U P
|
August 18, 2018 |
|
SONVEER URF SONU Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
SONY INDIA PVT LTD, UDHYOG VIHAR GREATER NOIDA Vs. COMMISSIONER OF COMMERCIAL TAXES, GOVT. OF UP LUCKNOW
|
February 5, 2018 |
|
SOORAJ AUTOMOBILES LTD Vs. COLLECTOR AND OTHERS
|
September 28, 2018 |
|
SORAN SINGH Vs. COLLECTOR AGRA & OTHERS
|
March 19, 2018 |
|
SOUTH ASIAN ENTERPRISES (MIKKY HOUSE) Vs. STATE OF U.P. AND ORS.
|
November 1, 2018 |
|
SOVARAN SINGH PRAJAPATI Vs. STATE OF U P
|
October 1, 2018 |
|
SRI ALIAS SRI PAKASH Vs. STATE OF U P
|
May 4, 2018 |
|
SRI CHANDRA MOHAN GOYAL Vs. U.P. POWER CORPORATION LTD. & OTHERS
|
December 20, 2018 |
|
SRI RAM Vs. STATE OF U P
|
November 17, 2018 |
|
SRI SOHAN LAL VERMA Vs. DISTRICT JUDGE
|
October 27, 2018 |
|
SRI VISHAL BANSAL AND ANOTHER Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE AND 5 OTHERS
|
March 29, 2018 |
|
SRIKANT Vs. STATE OF U.P. AND 9 OTHERS
|
May 3, 2018 |
|
SRIKRISHNA @ RENU Vs. STATE OF U P AND ANOTHER
|
May 1, 2018 |
|
SRIRAM Vs. STATE OF U P
|
July 30, 2018 |
|
SRIRAM PASWAN Vs. STATE OF U.P.
|
July 19, 2018 |
|
SRIRAM RATH RATN SHASTRI SEVA SANSTHAN AND ANOTHER Vs. STATE OF U P
|
December 19, 2018 |
|
STATE BANK OF INDIA AND OTHERS Vs. SHAILENDRA KUMAR SINGH
|
January 25, 2018 |
|
STATE BANK OF INDIA,CITY BRANCH PANDEY HATA THRU I Vs. RAM NIWAS VERMA AND 4 ORS
|
February 6, 2018 |
|
STATE FARM CORPORATION INDIA LTD AND ANOTHER Vs. STATE OF U P AND OTHERS
|
January 25, 2018 |
|
STATE OF U P Vs. TRIBHUWAN SINGH AND OTHERS; SHEELA SINGH
|
January 31, 2018 |
|
STATE OF U P Vs. CHANDRA PAL
|
January 10, 2018 |
|
STATE OF U P Vs. DHARMENDRA KUMAR
|
November 12, 2018 |
|
STATE OF U P Vs. KULDIP ALIAS KAMLESH
|
November 13, 2018 |
|
STATE OF U P Vs. MOHAN PASI & ORS
|
April 4, 2018 |
|
STATE OF U P Vs. BHAGIRATHI AND ANR
|
April 3, 2018 |
|
STATE OF U P Vs. NARENDRA SINGH
|
April 18, 2018 |
|
STATE OF U P Vs. ZAKIR AND OTHERS
|
August 31, 2018 |
|
STATE OF U P Vs. ABHAYRAJ VERMA
|
January 5, 2018 |
|
STATE OF U P Vs. KALLA KHAN & 3 OTHERS
|
February 2, 2018 |
|
STATE OF U P Vs. A P GANESH SINGH & OTHERS
|
February 1, 2018 |
|
STATE OF U P Vs. HARISH CHANDRA SINGHAL & ANR
|
April 3, 2018 |
|
STATE OF U P Vs. AMAR CHANDRA SAHU
|
May 9, 2018 |
|
STATE OF U P Vs. ANSHU SRIVASTAVA AND 2 ORS
|
May 9, 2018 |
|
STATE OF U P Vs. NEELIMA SRIVASTAVA AND ANOTHER
|
May 7, 2018 |
|
STATE OF U P Vs. RAKESH & 3 OTHERS
|
May 8, 2018 |
|
STATE OF U P Vs. BHOLEY @ NADIR
|
January 9, 2018 |
|
STATE OF U P Vs. NISAR AND 2 ORS
|
February 9, 2018 |
|
STATE OF U P Vs. PAPPU @ SHRI RAM SUT
|
February 9, 2018 |
|
STATE OF U P Vs. SUNIL KUMAR DIXIT & ANR
|
February 8, 2018 |
|
STATE OF U P Vs. NAZAR ALI & ORS
|
February 21, 2018 |
|
STATE OF U P Vs. MANOJ KUMAR SHARMA & 14 ORS
|
March 13, 2018 |
|
STATE OF U P Vs. MAHENDRA AND ANOTHER
|
February 20, 2018 |
|
STATE OF U P Vs. CHUNNU & ORS
|
February 13, 2018 |
|
STATE OF U P Vs. HANEEF
|
February 13, 2018 |
|
STATE OF U P Vs. PRADDUMN AND 2 OTHERS
|
January 24, 2018 |
|
STATE OF U P Vs. SANT PAL @ SANT PAL RATHORE
|
February 7, 2018 |
|
STATE OF U P Vs. DEEPAK KUMAR AND ANOTHER
|
November 28, 2018 |
|
STATE OF U P Vs. SHIV PRASAD & OTHERS
|
May 14, 2018 |
|
STATE OF U P Vs. AMAR SINGH AND ANR
|
July 5, 2018 |
|
STATE OF U P Vs. SANTOSH & ORS
|
April 5, 2018 |
|
STATE OF U P Vs. KISHORI LAL AND ANOTHER
|
July 27, 2018 |
|
STATE OF U P Vs. RIYA JULLA @ MUNNA & ANOTHER
|
April 11, 2018 |
|
STATE OF U P Vs. DEEPAK SOLANKI
|
September 14, 2018 |
|
STATE OF U P & 2 OTHERS Vs. RAJ SHEKHAR JUNEJA & ANOTHER
|
January 5, 2018 |
|
STATE OF U P & ANOTHER Vs. RASHMI JAIN
|
January 24, 2018 |
|
STATE OF U P & OTHERS Vs. PAWAN KUMAR
|
March 13, 2018 |
|
STATE OF U P AND 2 OTHRS Vs. JASWANT KUMAR AND ANOTHER
|
July 20, 2018 |
|
STATE OF U P AND ANOTHER Vs. MOHD MUSTAFA
|
December 5, 2018 |
|
STATE OF U P AND ANOTHER Vs. ASHOK KUMAR GOEL
|
March 21, 2018 |
|
STATE OF U P AND OTHERS Vs. RAGHUVIR RAM
|
January 31, 2018 |
|
STATE OF U P AND OTHERS Vs. RAM PRAKASH AND OTHERS
|
February 5, 2018 |
|
STATE OF U P AND OTHERS Vs. VIJAY SINGH AND ANOTHER
|
July 10, 2018 |
|
STATE OF U P AND OTHERS Vs. SATYAWATI AND ANOTHER
|
May 8, 2018 |
|
STATE OF U P GHRU DY COMMISSIONER STAMP, AGRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY & ANOTHER
|
February 26, 2018 |
|
STATE OF U P THROU PRIN SECY BASIC EDU LKO & ORS Vs. PRAVEEN KUMAR MISHRA AND ANOTHER
|
March 7, 2018 |
|
STATE OF U P THROUGH SECRETARY, IRRIGATION DEPARTMENT LUCKNOW AND OTHERS Vs. MANOJ KUMAR KUSHWAHA AND ANOTHER
|
July 6, 2018 |
|
STATE OF U P THROUGH SECY Vs. SALMAN AHMAD
|
July 10, 2018 |
|
STATE OF U P THROUGH SECY REVENUE GOVT OF U P LKO Vs. RAJENDRA PRASAD TIWARI
|
May 2, 2018 |
|
STATE OF U P THRU DY COMMISSIONER STAMP Vs. PARSVANTH DEVELOPERS LTD
|
March 6, 2018 |
|
STATE OF U P THRU PRIN SECY DEPTT OF IRRIGATION & Vs. SHIV DAS AND ANOTHER
|
March 12, 2018 |
|
STATE OF U P THRU PRIN SECY IRRIGATION Vs. AFZAL AHMAD KHAN, SUPERINTENDING ENGINEER(RETD ) &
|
January 11, 2018 |
|
STATE OF U P THRU PRIN SECY TAX & REGISTRATION DEPTT & ORS Vs. SATYENDRA SINGH AND ANOTHER
|
July 30, 2018 |
|
STATE OF U P THRU SECY AVAS AVAM SHAHARI NIYOJAN Vs. RUKNUDDIN AND OTHERS
|
October 3, 2018 |
|
STATE OF U P THRU SUB REGISTRAR-SADAR Vs. CHIEF CONTROLLER REVENUE AUTHORITY, U P & 4 OTHERS
|
August 9, 2018 |
|
STATE OF U.P Vs. CHASHAMVEER SINGH
|
November 30, 2018 |
|
STATE OF U.P. Vs. SANTOSH KUMAR PANDEY
|
September 12, 2018 |
|
STATE OF U.P. Vs. PEERA @ MAVALI
|
August 20, 2018 |
|
STATE OF U.P. Vs. MOKHTAR ANSARI
|
March 23, 2018 |
|
STATE OF U.P. Vs. IRFAN
|
November 13, 2018 |
|
STATE OF U.P. Vs. ADDL. COMMISSIONER
|
September 26, 2018 |
|
STATE OF U.P. Vs. AFZAL AHMAD KHAN DURRANI
|
July 4, 2018 |
|
STATE OF U.P. Vs. BRAHMA KUMARI SANTOSH
|
March 9, 2018 |
|
STATE OF U.P. Vs. RAVINDRA SINGH
|
January 17, 2018 |
|
STATE OF U.P. Vs. HARIRAM AARAKH
|
January 17, 2018 |
|
STATE OF U.P. Vs. RAMESHWAR SHARAN AND ANR.
|
January 17, 2018 |
|
STATE OF U.P. Vs. AMAR BAHADUR
|
December 13, 2018 |
|
STATE OF U.P. Vs. BRIJ LAL AND ANOTHER
|
July 27, 2018 |
|
STATE OF U.P. Vs. LAXMI KANT SINGH
|
November 29, 2018 |
|
STATE OF U.P. & OTHERS Vs. MAHESH KUMAR & ANOTHER
|
May 31, 2018 |
|
STATE OF U.P. & OTHERS Vs. SHRI BALRAM
|
January 30, 2018 |
|
STATE OF U.P. AND OTHERS Vs. MAHENDRA CHAUBEY
|
January 16, 2018 |
|
STATE OF U.P. THRU ASSTT. COMM. MOBILE SQUAD II AND ANOTHER Vs. SMT. UMA DEVI AND ANOTHER
|
April 5, 2018 |
|
STATE OF U.P. THRU PRIN. SECY. HOME (PRISONS)GOVT. OF UP AND OTHERS Vs. SHAILENDRA KUMAR MAITREYA AND ANOTHER
|
September 4, 2018 |
|
STATE OF U.P. THRU PRINCIPAL SECRY. AND 4 OTHERS Vs. DURVIJAY SINGH
|
October 25, 2018 |
|
STATE OF UTTAR PRADESH Vs. JAI PRAKASH SRIVASTAVA
|
July 25, 2018 |
|
STATE OF UTTAR PRADESH Vs. AMIN UDDIN
|
October 3, 2018 |
|
STATE OF UTTAR PRADESH Vs. ANJU MISHRA
|
December 12, 2018 |
|
STMICROELECTRONICS PRIVATE LIMITED Vs. SHRI ALOK GARG
|
September 7, 2018 |
|
SUBASH Vs. STATE OF U P
|
March 6, 2018 |
|
SUBASH CHANDRA PATEL Vs. STATE OF U.P.
|
February 23, 2018 |
|
SUBHADRA SINGH & OTHERS Vs. MUNEESH & OTHERS
|
April 24, 2018 |
|
SUBHAM SINGH Vs. STATE OF U P AND 4 OTHERS
|
May 29, 2018 |
|
SUBHANKAR GUPTA Vs. STATE OF U.P.
|
December 5, 2018 |
|
SUBHAS CHANDRA KESARWANI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 9, 2018 |
|
SUBHASH Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
SUBHASH Vs. STATE OF U.P.
|
November 22, 2018 |
|
SUBHASH Vs. STATE OF U P
|
March 22, 2018 |
|
SUBHASH BROTHERS AND 6 OTHERS Vs. SRIRAM GUPTA
|
July 20, 2018 |
|
SUBHASH CHANDRA Vs. STATE OF U P AND 3 ORS
|
April 27, 2018 |
|
SUBHASH CHANDRA Vs. STATE OF U.P.
|
December 10, 2018 |
|
SUBHASH CHANDRA GUPTA Vs. STATE OF U.P.
|
September 7, 2018 |
|
SUBHASH CHANDRA YADAV Vs. STATE OF U P AND OTHERS
|
April 13, 2018 |
|
SUBHASH KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
|
October 27, 2018 |
|
SUBHASH KUMAR GUPTA Vs. STATE OF U P AND 2 OTHERS
|
February 20, 2018 |
|
SUBHASH TEWARI Vs. STATE OF U.P.
|
January 23, 2018 |
|
SUBODH Vs. SPECIAL JUDGE AND 4 OTHERS
|
March 29, 2018 |
|
SUDAMA DEVI Vs. STATE OF U P & OTHERS
|
April 2, 2018 |
|
SUDAMA PRASAD GUPTA Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
SUDAMA URAON Vs. STATE OF U P
|
January 10, 2018 |
|
SUDARSHAN YADAV Vs. UNION OF INDIA AND ANOTHER
|
February 28, 2018 |
|
SUDEEP KUMAR AGARWAL Vs. UNION OF INDIA AND 4 OTHERS
|
March 22, 2018 |
|
SUDEEP KUMAR MISHRA Vs. STATE OF U P AND ANOTHER
|
March 7, 2018 |
|
SUDEEP SARAN AND ANOTHER Vs. JAG MOHAN LAL KHURANA AND ANOTHER
|
January 3, 2018 |
|
SUDHA SRIVASTAVA Vs. REGISTRAR, FIRMS SOCIETIES AND CHITS UTTAR PRADESH
|
May 31, 2018 |
|
SUDHAKAR PATHAK AND 15 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 11, 2018 |
|
SUDHAKAR TIWARI AND 4 ORS Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT LUCKN
|
May 22, 2018 |
|
SUDHANSHU Vs. STATE OF U.P.
|
August 29, 2018 |
|
SUDHANSHU KUMAR KHARE Vs. U O I THRU SECY DEPTT OF PERSONNEL & TRAINING
|
April 19, 2018 |
|
SUDHANSU AGRAWAL Vs. STATE OF U P
|
November 29, 2018 |
|
SUDHEER KUMAR Vs. STATE OF U P
|
June 21, 2018 |
|
SUDHIR Vs. BUDHRAM
|
December 7, 2018 |
|
SUDHIR AND OTHERS Vs. STATE OF U P
|
August 8, 2018 |
|
SUDHIR KUMAR Vs. OMWATI
|
September 26, 2018 |
|
SUDHIR KUMAR Vs. STATE OF U.P. AND ANOTHER
|
March 30, 2018 |
|
SUDHIR KUMAR JAIN AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
February 7, 2018 |
|
SUDHIR KUMAR PANDEY Vs. STATE OF U.P. THU. SECRETARY, AGRICULTURAL MARKETING & OTHERS
|
April 18, 2018 |
|
SUDHIR VIHAN Vs. STATE OF U.P.
|
August 29, 2018 |
|
SUFIYAN & OTHERS Vs. STATE OF U.P.
|
August 3, 2018 |
|
SUGAR SINGH Vs. STATE OF U P
|
March 13, 2018 |
|
SUGGAN PATEL AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 1, 2018 |
|
SUGHAR SINGH Vs. STATE OF U P
|
June 20, 2018 |
|
SUGHAR SINGH Vs. STATE & ANOTHER
|
January 23, 2018 |
|
SUHAIL Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
SUHAS L Y , DISTRICT MAGISTRATE Vs. TAULAN SINGH @ VIJAY BAHADUR SINGH
|
September 24, 2018 |
|
SUJEET Vs. STATE OF U P
|
August 16, 2018 |
|
SUJEET MISHRA Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
SUKH DEO AND RAM KUMAR(NOW DEAD) Vs. STATE
|
March 14, 2018 |
|
SUKH PATTI Vs. ASHOK KUMAR, SON OF RAM NIVAS; SADHU, SON OF MAHADEV
|
January 5, 2018 |
|
SUKH RAM AND ANOTHER Vs. STATE
|
January 18, 2018 |
|
SUKHDEO Vs. HARI SHANKAR SINGH AND OTHERS
|
May 14, 2018 |
|
SUKHDEO AND OTHERS Vs. D.D.C. AND OTHERS
|
May 25, 2018 |
|
SUKHDEV Vs. STATE OF U.P.
|
February 9, 2018 |
|
SUKHDEV PRASAD Vs. NEELAM SINGH
|
July 27, 2018 |
|
SUKHU RAM Vs. STATE OF U P & 3 ORS
|
March 9, 2018 |
|
SUKHVEER SINGH ALIAS SUKHVEER YADAV Vs. STATE OF U P AND 4 OTHERS
|
April 5, 2018 |
|
SUKKHU AND OTHERS Vs. STATE OF U P
|
January 12, 2018 |
|
SULTAN Vs. STATE OF U P
|
July 6, 2018 |
|
SUMAC INTERNATIONAL LIMITED, GOMTI NAGAR, LUCKNOW Vs. U P STATE SUGAR CORPORATION, GOMTI NAGAR, LUCKNOW
|
September 28, 2018 |
|
SUMAN Vs. SURESHBALA AND 9 OTHERS
|
March 8, 2018 |
|
SUMAN ENGINEERING AND CHEMICALS PVT LTD Vs. U P P C L AND 4 OTHERS
|
September 25, 2018 |
|
SUMAN SINGH Vs. BANK OF BARODA THROUGH ITS REGIONAL MANAGER JAUNPU
|
February 27, 2018 |
|
SUMAN VERMA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 30, 2018 |
|
SUMIT AGRAWAL AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
SUMIT KUMAR Vs. STATE OF U P AND ANOTHER
|
April 13, 2018 |
|
SUMITRA Vs. STATE OF U P AND 5 OTHERS
|
April 26, 2018 |
|
SUMITRA DEVI AND 5 ORS Vs. SABHAJEET PANDEY AND 2 ORS
|
September 13, 2018 |
|
SUMITRA DEVI AND OTHERS Vs. PRATHMA BANK AND OTHERS
|
February 8, 2018 |
|
SUMITRA SINGH Vs. STATE OF U P AND 5 OTHERS
|
January 29, 2018 |
|
SUMPURNANAND Vs. STATE OF U.P.
|
October 26, 2018 |
|
SUNAIBA INDUSTRIES Vs. STATE OF U.P.
|
November 26, 2018 |
|
SUNDAR LAL & OTHERS Vs. STATE OF U P & ANOTHER
|
July 24, 2018 |
|
SUNDER & ANOTHER Vs. STATE OF U P
|
May 15, 2018 |
|
SUNEEL KUMAR YADAV @ BHOORI Vs. UNION OF INDIA
|
February 22, 2018 |
|
SUNEETA Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
SUNEETA PANDEY Vs. STATE OF U P THRU PRIN SECY
|
September 17, 2018 |
|
SUNIL GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION, LUCKNOW AND ANR
|
February 12, 2018 |
|
SUNIL KUMAR Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
SUNIL KUMAR Vs. JUDGE SMALL SAUSES COURT AND 2 ORS
|
April 13, 2018 |
|
SUNIL KUMAR Vs. STATE OF U.P.
|
November 14, 2018 |
|
SUNIL KUMAR & 4 ORS Vs. STATE OF UP & 4 ORS
|
May 23, 2018 |
|
SUNIL KUMAR & 4 ORS Vs. STATE OF U P
|
May 23, 2018 |
|
SUNIL KUMAR GOND Vs. DISTRICT CASTE SCRUTINY COMMITTEE AND3 OTHERS
|
March 9, 2018 |
|
SUNIL KUMAR MISHRA Vs. STATE OF U P AND 3 OTHERS
|
January 11, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P AND 5 OTHERS
|
March 19, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P & ANR
|
April 25, 2018 |
|
SUNIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND 7 OTHERS
|
July 17, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY P W D CIVIL SECTT LKO & ORS
|
April 9, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF U.P.
|
October 31, 2018 |
|
SUNIL KUMAR SONKAR Vs. STATE OF U P THRU PRIN SECY DEPTT OF EXCISE CIVIL SECTT &ORS
|
May 2, 2018 |
|
SUNIL KUMAR SRIVASTAVA Vs. MAHINDRA AND MAHINDRA SERVICES LTD AND ANOTHER
|
April 4, 2018 |
|
SUNIL YADAV Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
SUNINDER SANDHA Vs. STATE OF U P & OTHERS
|
January 8, 2018 |
|
SUNITA Vs. STATE OF U P THRU ADDL CHIEF SECY ,GEOLOGY & MININ
|
February 19, 2018 |
|
SUNITA AGARWAL Vs. STATE OF U P AND 2 OTHERS
|
September 11, 2018 |
|
SUNITA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 15, 2018 |
|
SUNITA SINGH Vs. TEHSILDARY TEHSIL ALAPUR DISTT AMBEDKAR NAGAR
|
December 21, 2018 |
|
SUPER INDIA (GLOBAL) LOGISTICS LTD. Vs. STATE OF U.P. AND ANOTHER
|
April 24, 2018 |
|
SUPER TECH TOWNSHIP PROJECTS LIMITED Vs. COMMISSIONER
|
May 15, 2018 |
|
SUPERHOUSE LEATHER LTD Vs. WAQT S AHMADHASAN -44 EX II, KANPUR
|
May 15, 2018 |
|
SUPERTECH LTD Vs. SUBRAT SEN
|
October 1, 2018 |
|
SURABHI AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAX U.P.
|
April 27, 2018 |
|
SURAJ KUMAR MAURYA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
SURAJ NARAIN AND OTHERS Vs. STATE OF U P
|
August 29, 2018 |
|
SURAJ NARAIN GUPTA Vs. RATI CHATURVEDI
|
December 20, 2018 |
|
SURAJ PAL Vs. STATE OF U P
|
August 8, 2018 |
|
SURAJ PANDEY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
SURAJPAL Vs. STATE OF U.P.
|
November 16, 2018 |
|
SURAJPAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 29, 2018 |
|
SURAJPAL SINGH Vs. STATE OF U.P. & OTHERS
|
January 8, 2018 |
|
SURAT @ RAM SURAT YADAV AND 2 ORS Vs. UNION OF INDIA THUR ITS SECY AND 2 ORS
|
February 1, 2018 |
|
SURENDAR KAUR Vs. STATE OF U P & OTHERS
|
April 27, 2018 |
|
SURENDRA ALIAS SUNDA Vs. STATE OF U P
|
September 13, 2018 |
|
SURENDRA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 15, 2018 |
|
SURENDRA AND 21 ORS Vs. STATE OF U P AND 2 ORS
|
February 1, 2018 |
|
SURENDRA BAHADUR SINGH Vs. STATE OF U P AND 3 OTHERS
|
March 30, 2018 |
|
SURENDRA BANJARA Vs. STATE OF U.P. & ANOTHER
|
March 12, 2018 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
January 29, 2018 |
|
SURENDRA KUMAR AND 15 OTHERS Vs. STATE OF U P AND 9 OTHERS
|
January 24, 2018 |
|
SURENDRA KUMAR AND 2 OTHERS Vs. ADJUDICATING OFFICER/ ADDITIONAL DIST MAGISTRATE AND ANOTHER
|
September 18, 2018 |
|
SURENDRA KUMAR GUPTA Vs. KAILASH CHANDRA SINGHAL
|
December 18, 2018 |
|
SURENDRA KUMAR LAL SRIVASTAVA AND 5 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
May 18, 2018 |
|
SURENDRA KUMAR MISHRA Vs. STATE OF U P AND 4 OTHERS
|
February 20, 2018 |
|
SURENDRA KUMAR SHARMA Vs. UNION OF INDIA AND OTHERRS
|
May 22, 2018 |
|
SURENDRA KUMAR SINGH Vs. STATE OF U P AND OTHERS
|
May 4, 2018 |
|
SURENDRA KUMAR TIWARI Vs. STATE OF U P AND ANOTHER
|
August 10, 2018 |
|
SURENDRA NATH SINGH YADAV Vs. UNION OF INDIA AND 3 OTHERS
|
January 18, 2018 |
|
SURENDRA NATH SINGH YADAV Vs. GENERAL MANAGER KISAN SAHKARI CHINI MILLS LTD
|
February 28, 2018 |
|
SURENDRA PATEL Vs. STATE OF U P AND ANOTHER
|
January 10, 2018 |
|
SURENDRA SINGH Vs. SANJEEV
|
September 20, 2018 |
|
SURENDRA SINGH Vs. STATE OF U P
|
November 2, 2018 |
|
SURENDRA SINGH Vs. VIJAY SINGH
|
January 19, 2018 |
|
SURENDRA SINGH NEGI Vs. STATE OF U P
|
February 1, 2018 |
|
SURENDRA SINGH TYAGI Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
SURENDRA STEEL SUPPLY COMPANY Vs. STATE OF U P AND ANOTHER
|
April 11, 2018 |
|
SURENDRA VERMA Vs. STATE
|
January 18, 2018 |
|
SURESH & OTHERS Vs. STATE OF U P
|
January 24, 2018 |
|
SURESH ALIAS SONU AND 2 OTHERS Vs. STATE OF U.P.
|
October 5, 2018 |
|
SURESH BABU AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
SURESH CHANDRA Vs. STATE OF U P AND 3 OTHERS
|
February 12, 2018 |
|
SURESH CHANDRA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
April 2, 2018 |
|
SURESH CHANDRA GUPTA AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
SURESH CHANDRA MISHRA Vs. STATE OF U.P.
|
July 10, 2018 |
|
SURESH CHANDRA SHARMA Vs. U P STATE SUGAR CORPORATION AND OTHERS
|
August 9, 2018 |
|
SURESH CHANDRA TIWARI Vs. STATE OF U P
|
November 30, 2018 |
|
SURESH CHANDRA VIMAL Vs. STATE OF U P & 6 OTHERS
|
January 16, 2018 |
|
SURESH GOND Vs. STATE
|
February 17, 2018 |
|
SURESH KUMAR PATEL Vs. STATE OF U P
|
August 8, 2018 |
|
SURESH KUMAR SHEETLANI Vs. INCOME TAX OFFICER-1 (3)
|
August 14, 2018 |
|
SURESH KUMAR SINGH Vs. STATE OF U P
|
March 28, 2018 |
|
SURESH TEWARI Vs. STATE OF U.P. THRU. PRIN SECY HOME AND ORS.
|
May 23, 2018 |
|
SURESH YADAV (JAIL APPEAL) Vs. STATE OF U P
|
February 22, 2018 |
|
SURJAN & OTHERS Vs. STATE OF U P
|
May 15, 2018 |
|
SURSATI DEVI THRU HER POWER OF ATTORNEY DURGA PRASAD Vs. STATE OF U P & OTHERS
|
November 12, 2018 |
|
SURVIR @ TENTA @ GOVIND Vs. STATE OF U.P.
|
February 28, 2018 |
|
SURYA KANT AND OTHERS Vs. STATE OF U P
|
April 9, 2018 |
|
SURYA NARAYAN AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
SURYA NARAYAN SINGH Vs. STATE OF U P & 4 OTHERS
|
August 23, 2018 |
|
SURYA NARAYAN TRIPATHI Vs. STATE
|
September 14, 2018 |
|
SURYA PAL YADAV Vs. STATE OF U P AND ORS
|
August 6, 2018 |
|
SURYA PRAKASH Vs. STATE OF U P THROUGH ADDITIONAL CHIEF SECRETARY/PR
|
January 19, 2018 |
|
SURYA PRAKASH SHARMA AND ANOTHER Vs. NETRA PAL SINGH AND 2 OTHERS
|
February 2, 2018 |
|
SURYA PRAKASH VIKRAM Vs. DISTRICT JUDGE RAIBARELI AND ANOTHER
|
October 3, 2018 |
|
SURYAMANI YADAV Vs. STATE OF U P AND 2 ORS
|
March 20, 2018 |
|
SUSHEEL KUMAR AND 2 ORS Vs. STATE OF U P AND ANR
|
August 18, 2018 |
|
SUSHEEL KUMAR KARNAWAL Vs. DISTRICT MAGISTRATE BIJNOR & ANOTHER
|
July 31, 2018 |
|
SUSHEELA Vs. STATE OF U P
|
July 5, 2018 |
|
SUSHIL KUMAR Vs. STATE OF U.P.
|
July 30, 2018 |
|
SUSHIL KUMAR Vs. STATE OF U.P. & ANOTHER
|
May 9, 2018 |
|
SUSHIL KUMAR AND ANOTHER Vs. HARIHAR PRASAD AND 12 OTHERS
|
January 24, 2018 |
|
SUSHIL KUMAR OJHA Vs. STATE OF U.P.
|
December 18, 2018 |
|
SUSHIL KUMAR PANDEY Vs. STATE OF U.P. AND 2 OTHERS
|
May 14, 2018 |
|
SUSHIL KUMAR TIWARI AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
SUSHMA AGARWAL Vs. DISTRICT JUDGE, AGRA AND 2 OTHERS
|
May 30, 2018 |
|
SUTTO Vs. JHABBU
|
April 6, 2018 |
|
SWAMI NATH YADAV Vs. STATE OF U P
|
March 14, 2018 |
|
SWAMI POORAN NAND ALIAS ASHRAM AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 24, 2018 |
|
SWAMI RAMANAND @ RADHEY BABA SHISHYA AND 2 OTHERS Vs. AMAR NATH SINGH ADDITIONAL DISTRICT JUDGE AND 2 OT
|
February 23, 2018 |
|
SWAMIDIN & ANOTHER Vs. STATE OF U P
|
January 19, 2018 |
|
SWAPNIL RAJ GUPTA Vs. STATE OF U.P. THRU. SECY. HOME AND OTHERS
|
June 28, 2018 |
|
SWARNA CARS PRIVATE LIMITED Vs. COMM OF STATE TAX U P LUCKNOW
|
February 5, 2018 |
|
SWATANTRA PROPERTIES (P) LTD Vs. AIRPLAZA RETAIL HOLDINGS PVT LTD
|
May 28, 2018 |
|
SWATI CHAUDHARY Vs. NAJOR SUMIT BANA
|
October 12, 2018 |
|
SWATI SINGH RAGHAV AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 7, 2018 |
|
SWETA SINGH Vs. STATE OF U P AND 4 OTHERS
|
December 5, 2018 |
|
SYED ALI SHABBAR ABIDI Vs. MUZAFFAR AHMAD AND 2 OTHERS
|
March 6, 2018 |
|
SYED AMIR ALI Vs. STATE OF U P & 3 OTHERS
|
January 31, 2018 |
|
SYED DEEP MOHINDRA Vs. DEEPAK KUMAR MOHINDRA AND OTHERS
|
May 24, 2018 |
|
SYED FAZAL MOHAMMAD Vs. STATE OF THROUGH PRIN SECY FINANCE DEPTT LKO & ORS
|
August 13, 2018 |
|
T P SINGH Vs. REGISTRAR/ASSISTANT REGISTRAR, FIRMS SOCIETIES & CHITS, TELIYARGANJ & 4 ORS
|
October 10, 2018 |
|
TAHIR ABBASI AND 8 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
TAHIR ALI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
August 16, 2018 |
|
TAHSILDAR YADAV Vs. EXPERTS, BASIC SHIKSHA ADHIKARI
|
September 6, 2018 |
|
TAJ PAPER PRIVATE LTD AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
January 5, 2018 |
|
TAKI MASJID SAMITI Vs. UNION OF INDIA AND OTHERS
|
August 20, 2018 |
|
TALLA Vs. STATE OF U.P.
|
July 30, 2018 |
|
TALVINDAR SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
February 6, 2018 |
|
TAMRAJ @ TAMREJ Vs. STATE OF U P AND 3 OTHERS
|
February 6, 2018 |
|
TANVEER ALAM AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
February 19, 2018 |
|
TANVEER HUSAIN KHAN AND 03 OTHERS Vs. STATE OF U P AND 03 OTHERS
|
March 12, 2018 |
|
TANVIR SHAHAR AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 22, 2018 |
|
TAPAN KUMAR CHAKRAVARTI Vs. UNION OF INDIA THROUGH GENERAL MANAGER N.E.RAILWAY GORAKHPUR
|
January 19, 2018 |
|
TAPESH KUMAR Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
TAPESHWARI MAL Vs. RISHIKESH VARMA
|
September 17, 2018 |
|
TARA DEVI Vs. STATE OF U P AND 3 OTHERS
|
February 8, 2018 |
|
TARA SINGH BISHT Vs. STATE OF U P THRU SECY , HOME DEPTT , LUCKNOW AND
|
February 22, 2018 |
|
TARUN AHUJA Vs. LEENA SHARAD
|
October 26, 2018 |
|
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. PUSPENDRA YADAV AND ANOTHER
|
March 8, 2018 |
|
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. MAYA DEVI AND 3 OTHERS
|
July 31, 2018 |
|
TAUFEEQ Vs. STATE OF U P AND ANR
|
March 16, 2018 |
|
TAUFIQ AND 02 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 3, 2018 |
|
TAUKIR AND ANOTHER Vs. STATE OF U.P.
|
February 2, 2018 |
|
TAUSIR ALI @ RAJU AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
TEEKAMGARH WALI VIDHWA (RAM KUMARI) AND 2 ORS Vs. PRESCRIBED AUTHORITY/SMALL CAUSES COURT AND 2 ORS
|
January 3, 2018 |
|
TEENA SRIVASTAVA & 4 OTHERS Vs. STATE OF U P & 5 OTHERS
|
September 19, 2018 |
|
TEJ BAHADUR Vs. DY. COMMISSIONER, FOOD, DEVI PATAN DIV. GONDA AND ORS.
|
August 8, 2018 |
|
TEJ BAHADUR AND 7 OTHERS Vs. FASIUDEEN AND 4 OTHERS
|
December 17, 2018 |
|
TEJ BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 24, 2018 |
|
TEJ NARAIN DUBEY AND OTHERS Vs. TILESHWARI DEVI AND OTHERS
|
April 30, 2018 |
|
TEJ PAL AND 10 ORS Vs. STATE OF U P AND 3 ORS
|
February 6, 2018 |
|
TEJ PAL SINGH Vs. STATE OF U P
|
February 7, 2018 |
|
TEJ SINGH Vs. STATE OF U P & ANOTHER
|
August 1, 2018 |
|
TEJ SINGH Vs. STATE OF U P
|
November 16, 2018 |
|
TEJ SINGH Vs. STATE OF U P THRU D M
|
March 28, 2018 |
|
TEJ SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
January 11, 2018 |
|
TEJPAL Vs. STATE OF U P AND 4 OTHERS
|
April 11, 2018 |
|
TEJPAL Vs. STATE OF U P
|
February 8, 2018 |
|
TEJRAM @ TEJIRAM Vs. STATE OF U P AND ANOTHER
|
October 31, 2018 |
|
TEJU & OTHERS Vs. D D C & OTHERS
|
March 23, 2018 |
|
TEJVEER SINGH Vs. STATE OF U P
|
February 27, 2018 |
|
TEJWANT AND ANR. Vs. ADDL. COMMISSIONER (ADMIN.) DEVI PATAN MANDAL GONDA & ORS.
|
July 3, 2018 |
|
TEPESARI DEVI Vs. STATE OF U P AND 2 OTHERS
|
January 18, 2018 |
|
THAKUR BIRI SINGH EDUCATIONAL SOCIETY AND ANOTHER Vs. STATE OF U P THRU PRINCIPAL SEC AND 3 OTHERS
|
February 2, 2018 |
|
THAKUR PRASAD PANDEY Vs. STATE THRU CBI/STF/NEW DELHI
|
April 13, 2018 |
|
THAKUR RANGJI MAHRAJ Vs. OM PRAKASH AND OTHERS
|
May 1, 2018 |
|
THAN SINGH Vs. STATE OF U P
|
July 25, 2018 |
|
THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. M/S. VIRENDRA KUMAR PROJECT
|
March 5, 2018 |
|
THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW Vs. S/S PERFATY WANMELE INDIA PVT. LTD.
|
February 19, 2018 |
|
THE COMMISSIONER COMMERCIAL TAX, U.P. LUCKNOW Vs. M/S SHUBHAM CONSTRUCTION RAUTPARA GAGHA
|
February 15, 2018 |
|
THE COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. METRO AND METRO
|
March 12, 2018 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S. RAJ RATAN INDUSTRIES PVT. LTD.
|
May 30, 2018 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S A.O.V. EXPORTS PVT. LTD.
|
May 31, 2018 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S B.L. AGRO OILS LTD.
|
March 9, 2018 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S THE KISAN SAHKARI CHINI MILL LTD.
|
July 13, 2018 |
|
THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. S/S OM HOUSE HOLD APPLIANCES PVT. LTD.
|
July 3, 2018 |
|
THE FIELD COUNCIL OF NORWEGIAN EVANGELICAL MISSION Vs. STATE OF U.P.
|
February 7, 2018 |
|
THE FOOD COMMISSIONER, U.P. AND OTHERS Vs. OM PAL SINGH AND OTHERS
|
January 5, 2018 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. SIYALALI AND OTHERS
|
February 23, 2018 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. SANTOSH KUMARI AND OTHERS
|
March 20, 2018 |
|
THREE C PROPERTIES PVT LTD Vs. STATE OF U P
|
January 23, 2018 |
|
THREE STAR PAPER MILLS PVT LTD Vs. STATE OF U P AND 5 ORS
|
January 11, 2018 |
|
TIHURI DEVI Vs. STATE OF U P
|
March 13, 2018 |
|
TIJENDER SINGH Vs. SHANN SAROWAR KAKKAR AND ANOTHER
|
December 10, 2018 |
|
TILAK DHARI & ANOTHER Vs. STATE OF U P
|
May 10, 2018 |
|
TILAK SINGH Vs. STATE OF U.P.
|
August 27, 2018 |
|
TILESHWAR NATH Vs. STATE OF U P & ANOTHER
|
April 11, 2018 |
|
TINKU SINGH @ SHIV MOHAN Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
TIRATH VERMA & ORS Vs. STATE OF U P
|
May 17, 2018 |
|
TIRUPATI CYLINDERS (PVT ) LTD AND 4 ORS Vs. STATE OF U P AND 4 ORS
|
May 31, 2018 |
|
TORQUE PHARMACEUTICALS PVT LTD Vs. STATE OF UP AND 2 OTHERS
|
April 10, 2018 |
|
TRIBHUVAN Vs. VEDMANI
|
October 27, 2018 |
|
TRIBHUWAN PRASAD Vs. STATE OF UTTAR PRADESH AND 3 OTHERS
|
May 18, 2018 |
|
TRIBHUWAN SINGH Vs. KHEMCHANDRA RAJPOOT AND 2 OTHERS
|
January 9, 2018 |
|
TRIBHUWAN SINGH AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
|
April 3, 2018 |
|
TRILOKI DAS ALIAS TRILOKI NATH AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 10, 2018 |
|
TRILOKI NATH TIWARI Vs. STATE OF U.P.
|
November 26, 2018 |
|
TRIMOHAN LAL VERMA AND ORS Vs. STATE OF U P THROUGH SECY LAND REVENUE DEPARTMENT LKO & ORS
|
September 25, 2018 |
|
TRIMOHAN LAL VERMA AND ORS Vs. STATE OF U P
|
July 26, 2018 |
|
TRIVENI UPADHYAY & OTHERS Vs. STATE OF U P & ANOTHER
|
July 27, 2018 |
|
TRIYUGI NARAIN GUPTA AND ANR Vs. RAMESH CHANDRA JAISWAL AND 2 ORS
|
April 5, 2018 |
|
TRIYUGI NARAIN TRIPATHI Vs. SURESH CHANDRA & ORS
|
October 9, 2018 |
|
TRUE COUNT SYSTEMS PVT. LTD. Vs. UNION OF INDIA
|
July 11, 2018 |
|
TULSI RAM Vs. STATE OF U P THROUGH PRIN SECY PANCHAYATI RAJ LKO
|
January 31, 2018 |
|
TULSIRAM Vs. STATE OF U P AND 14 OTHERS
|
April 18, 2018 |
|
TUNCHI AND OTHERS Vs. STATE
|
February 19, 2018 |
|
TUSHAR BHARDWAJ Vs. STATE OF U P AND 2 OTHERS
|
October 24, 2018 |
|
TWO BROTHERS FILAMENTS LTD Vs. COMMISSIONER TRADE TAX, U P LUCKNOW
|
October 31, 2018 |
|
U P ADHISHASI ADHIKARI SEVA SANGH LKO THROU,PRESID Vs. STATE OF U P THROU,PRIN SECY NAGAR VIKAS LKO AND A
|
February 6, 2018 |
|
U P COMMERCIAL TAX STATISTICAL STAFF ASSOCIATION & ANR Vs. STATE OF U P & 2 OTHERS
|
April 2, 2018 |
|
U P CONGRESS COMMITTEE THRU PRESIDENT RAJ BABBAR L Vs. STATE OF U P THRU CHIEF SECY GOVERNMENT OF U P & O
|
January 4, 2018 |
|
U P DISTILLERS ASSOCIATION THROUGH ITS SECRETARY G Vs. UNION OF INDIA & ORS
|
March 20, 2018 |
|
U P ELECTRICITY STAFF UNION CIRCLE COMMITTEE MEERUT Vs. PRESIDING OFFICER LABOUR COURT U P AT MEERUT AND 3 OTHERS
|
September 20, 2018 |
|
U P FOREST CORP THROUGH ITS M D Vs. RAM SURAT VERMA
|
January 25, 2018 |
|
U P POLLUTION CONTROL BOARD Vs. MOHAN MEAKINS BREWERIES LTD
|
September 13, 2018 |
|
U P POWER TRANSMISSION CORPORATION LTD ; CG POWER AND INDUSTRIAL SOLUTIONS LTD THRU P/A HOLDER Vs. COMMISSIONER OF COMMERCIAL TAX; U P POWER TRANSMISSION CORPORATION LTD & 5 OTHERS
|
January 8, 2018 |
|
U P S R T C Vs. TOTA RAM AND 2 OTHERS
|
February 2, 2018 |
|
U P S R T C THRU M D Vs. PRESIDING OFFICER LABOUR COURT AND ANR
|
May 18, 2018 |
|
U P STATE ELECTRICITY BOARD & ANOTHER Vs. PRESIDING OFFICER,LABOUR COURT, & ANOTHER
|
February 8, 2018 |
|
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. BAJRANG SINGH AND OTHERS
|
May 11, 2018 |
|
U P STATE ROAD TRANSPORT CORP THRU ITS REGIONAL MA Vs. SARLA DEVI @ NANHI DEVI & 6 ORS
|
January 8, 2018 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RICHA SACHAN & ANOTHER
|
May 8, 2018 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. LAKHAN SINGH AND 2 OTHERS
|
October 12, 2018 |
|
U P STATE SUGAR CORPORATION LTD Vs. SUMAC INTERNATIONAL LTD AND ANOTHER
|
April 26, 2018 |
|
U.P. POWER CORPORATION LTD. AND ORS. Vs. KANTI PRASAD VARSHNEY AND ORS.
|
March 8, 2018 |
|
U.P. PUBLIC SERVICE COMMISSION Vs. UNION OF INDIA
|
February 28, 2018 |
|
U.P. RAJKIYA NIRMAN NIGAM LTD. (UPRNNL) Vs. C & C CONSTRUCTION LTD. AND ANR.
|
October 10, 2018 |
|
U.P. RAJYA VIDHYUT UTPADAN NIGAM LTD. Vs. E.P.F.A.T./CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR
|
September 13, 2018 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND OTHERS Vs. NAZIR AND OTHERS
|
April 16, 2018 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SRI RAJENDRA PRASAD SHARMA AND ANOTHER
|
February 28, 2018 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. PRAYAG NARAIN DUBEY
|
August 23, 2018 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. NARESH KUMAR SRIVASTAVA AND OTHERS
|
October 4, 2018 |
|
U.P. STATE ROAD TRANSPORT CORPORATION KANPUR REGION Vs. ANAWAR KHAN AND 2 OTHERS
|
May 17, 2018 |
|
U.P.S.R.T.C. Vs. SMT. KAMLA BHARGAVA AND OTHERS
|
February 2, 2018 |
|
U.P.S.R.T.C. Vs. ASHOK KUMAR GUPTA
|
May 3, 2018 |
|
U.P.S.R.T.C. THRU. R.M. Vs. BRIJPAL SINGH AND OTHERS
|
May 16, 2018 |
|
UDAI BHAN YADAV Vs. STATE OF U P AND 4 OTHERS
|
March 7, 2018 |
|
UDAI BIR SINGH Vs. STATE OF U P
|
May 15, 2018 |
|
UDAI NARAIN AND OTHERS Vs. STATE OF U.P.
|
January 25, 2018 |
|
UDAIRAJ & ANOTHER Vs. STATE OF U P THR PRIN SECY REVENUE DEPTT LUCKNOW &
|
February 15, 2018 |
|
UDAISEN GUPTA Vs. STATE OF U P
|
July 9, 2018 |
|
UDAY BAHADUR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 25, 2018 |
|
UDIT NARAIN SINGH Vs. STATE OF U.P.
|
July 19, 2018 |
|
UDIT RAJPOOT Vs. STATE OF U P AND ANOTHER
|
March 16, 2018 |
|
UMA DEVI Vs. GURU NARAIN KHATRI HIGH SCHOL SOCIETY
|
January 12, 2018 |
|
UMA KANT AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 28, 2018 |
|
UMA NATH SINGH Vs. STATE OF U P AND 5 OTHERS
|
May 31, 2018 |
|
UMA RAM @ OM PRAKASH Vs. STATE OF U P
|
July 10, 2018 |
|
UMA SHANKAR Vs. STATE OF U P
|
September 6, 2018 |
|
UMAR DARAJ KHAN Vs. FATEH NARAIN
|
July 27, 2018 |
|
UMAR TAUHID Vs. STATE OF U P
|
May 18, 2018 |
|
UMESH ALIAS SONU AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
UMESH ALIAS SUKHA ALIAS DINESH Vs. STATE OF U P
|
May 29, 2018 |
|
UMESH CHANDRA GUPTA Vs. FOOD CORPORATION OF INDIA, NEW DELHI THRU ITS M D & 2 ORS
|
August 2, 2018 |
|
UMESH KUMAR @ UMESH CHANDRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
October 8, 2018 |
|
UMESH KUMAR SINGH Vs. STATE OF U P & OTHERS
|
April 4, 2018 |
|
UMMED ALI Vs. CHIEF ENGINEER, PASCHIMANCHAL VITARAN NIGAM LTD GH
|
March 27, 2018 |
|
UNION BANK OF INDIA ADA BRANCH JAIPUR HOUSE AGRA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) KANPUR
|
November 20, 2018 |
|
UNION OF IDNIA THRU S P , C B I ,ANTI CORRUPTION BRANCH Vs. PRADEEP KUMAR AND ANOTHER
|
July 6, 2018 |
|
UNION OF INDIA Vs. SMT. BITOLA DEVI AND ANOTHER
|
February 8, 2018 |
|
UNION OF INDIA Vs. PRATEEK MISHRA
|
September 14, 2018 |
|
UNION OF INDIA Vs. RAYEES UL- HAQUE
|
November 16, 2018 |
|
UNION OF INDIA Vs. GANGADEEN
|
October 23, 2018 |
|
UNION OF INDIA Vs. AVADHESH PRATAP SINGH
|
December 12, 2018 |
|
UNION OF INDIA Vs. MITHILA DEVI
|
January 11, 2018 |
|
UNION OF INDIA Vs. SMT. GAYATRI DEVI
|
August 14, 2018 |
|
UNION OF INDIA Vs. COMMISSIONER, TRADE TAX, U.P. LUCKNOW
|
August 8, 2018 |
|
UNION OF INDIA AND 2 OTHERS Vs. VARUN KUMAR NIRAJ AND ANOTHER
|
May 29, 2018 |
|
UNION OF INDIA AND 2 OTHERS Vs. RAM PATI YADAV AND 2 OTHERS
|
May 7, 2018 |
|
UNION OF INDIA AND 2 OTHERS Vs. GOPAL RAM AND ANOTHER
|
May 10, 2018 |
|
UNION OF INDIA AND 2 OTHERS Vs. VIVEK BALWANT RAO UMAP AND ANOTHER
|
November 2, 2018 |
|
UNION OF INDIA AND 3 ORS Vs. RAJENDRA KUMAR MISHRA AND ANR
|
May 10, 2018 |
|
UNION OF INDIA AND 3 OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 10, 2018 |
|
UNION OF INDIA AND OTHERS Vs. KISHORI
|
April 18, 2018 |
|
UNION OF INDIA AND OTHERS Vs. RAJ KISHORE PANDEY AND ANOTHER
|
April 23, 2018 |
|
UNION OF INDIA AND OTHERS Vs. DEVENDRA KUMAR CHAUDHARY AND OTHERS
|
April 30, 2018 |
|
UNION OF INDIA AND OTHERS Vs. BECHANI DEVI
|
April 18, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RA Vs. RANI YADAV AND ORS
|
April 11, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY AND OTHERS Vs. KAUSHALYA NANDAN SHARAN VERMA AND ANOTHER
|
January 25, 2018 |
|
UNION OF INDIA THROUGH PRIN SECY HOME AND ORS Vs. SATYA PRAKASH PANDEY
|
February 27, 2018 |
|
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COMMUNICATION, DEPARTMENT OF POST AND 5 OTHERS Vs. RAJ NARAIN TIWARI AND ANOTHER
|
September 11, 2018 |
|
UNION OF INDIA THRU G M ,N C RAILWAY,ALLAHABAD AND OTHERS Vs. RAMESH CHANDRA SAHU
|
September 12, 2018 |
|
UNION OF INDIA THRU G M N C R & ANR Vs. STATE OF U P THRU SECY REVENUE & ORS
|
February 8, 2018 |
|
UNION OF INDIA THRU GENERAL MANAGER & ANOTHER Vs. COMMISSIONER, TRADE TAX, U P LUCKNOW
|
August 8, 2018 |
|
UNION OF INDIA THRU SEC, MINISTRY OF COMMUNICATION Vs. KRISHNA PAL SINGH
|
January 11, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. JASVEER SINGH AND 6 OTHERS
|
May 7, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MADHURI MISHRA AND OTHERS
|
January 31, 2018 |
|
UNITED SPIRITS LTD. THRU ITS SENIOR GENERAL MANAGER Vs. STATE OF U.P. & 4 OTHERS
|
August 20, 2018 |
|
UNIVERSAL INSULATORS & CERAMICS LTD Vs. U.P. POWER CORP. LTD
|
October 5, 2018 |
|
UPDESH @ SHIBBE Vs. STATE OF U P AND ANOTHER
|
September 7, 2018 |
|
UPENDRA Vs. STATE OF U P AND 2 OTHERS
|
May 28, 2018 |
|
UPENDRA AND 29 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 4, 2018 |
|
UPENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
December 17, 2018 |
|
UPSRTC AGRA Vs. PRESIDING OFFICER & ANOTHER
|
October 24, 2018 |
|
URMAN SINGH Vs. STATE OF U P AND 4 OTHERS
|
May 29, 2018 |
|
URMILA Vs. STATE OF U P AND ORS
|
November 19, 2018 |
|
URMILA DEVI Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION AND 2 OTHERS
|
July 24, 2018 |
|
URVESH @ URMESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
USHA DEVI Vs. CHANDRAKANTA AND 7 OTHERS
|
June 4, 2018 |
|
USHA DEVI Vs. D.D.C. AND OTHERS
|
May 16, 2018 |
|
USHA JAIN AND ANR Vs. STATE OF U P AND ANR
|
May 29, 2018 |
|
USHA P Vs. STATE OF U P
|
March 23, 2018 |
|
USHA RANI Vs. DIRECTOR, SANJAY GANDHI POST GRADUATE & ORS
|
July 6, 2018 |
|
USHA YADAV Vs. STATE OF U P THRU PRIN SECY MAHILA KALYAN LKO & 3 ORS
|
April 25, 2018 |
|
USHER AGRO LTD Vs. STATE OF U P AND ANOTHER
|
July 9, 2018 |
|
USMAN Vs. STATE OF U P
|
July 30, 2018 |
|
USMAN GANI Vs. A D C & OTHERS
|
April 3, 2018 |
|
USMAN KHAN Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
UTKARSH RANA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 27, 2018 |
|
UTTAM CHANDRA SHARMA Vs. STATE OF U P THRU PRIN SECY MEDICAL & 2 ORS
|
December 11, 2018 |
|
UTTAM TOMAR Vs. STATE OF U P AND ANOTHER
|
January 30, 2018 |
|
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LUCKNOW & ANOTHER Vs. SANJAY ANAND AND ANOTHER
|
March 21, 2018 |
|
UTTAR PRADESH RAJYA SADAK PRIVAHAN NIGAM THRU REGIONAL MANAGER Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 1 FAIZABAD AND ANR.
|
May 11, 2018 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LKO Vs. SUDHA MISRA AND OTHERS
|
January 31, 2018 |
|
V S PROMOTERS & BUILDERS PVT LTD LKO THRU ITS DIRE Vs. STATE OF U P THRU PRIN SECY DEPTT OF HOUSING DEVP
|
March 6, 2018 |
|
V.S. ENTERPRISES Vs. STATE OF U.P.
|
October 30, 2018 |
|
V3 INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (APPEAL)
|
May 23, 2018 |
|
VACHASPATI DIXIT Vs. STATE OF U.P.
|
March 21, 2018 |
|
VACMET INDIA LTD. THRU. ITS AUTHORISED SIGNATORY & OTHERS Vs. STATE OF U.P. THRU. ITS CHEIF SECY. CUM INFRASTRUCTURE
|
March 22, 2018 |
|
VAGESH CHANDRA TRIPATHI AND ORS Vs. ADDITIONAL COMMISSIONER, KANPUR DIVISION AND ORS
|
February 19, 2018 |
|
VAHABUDDIN Vs. STATE OF U P & 12 OTHERS
|
January 9, 2018 |
|
VAIBHAV KUMAR SINGH Vs. STATE OF U.P.
|
September 10, 2018 |
|
VAISHNAVI SALES NISHATGANJ LUCKNOW THROU,PARTNER & ORS Vs. ATAM JEET SINGH AND ORS
|
January 5, 2018 |
|
VAISHNO DEVI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2018 |
|
VANDANA BANSAL Vs. STATE OF U P AND 7 OTHERS
|
May 28, 2018 |
|
VANDANA DISTRIBUTORS Vs. COMMISSIONER OF TRADE TAX U.P.
|
November 17, 2018 |
|
VANDANA DWIVEDI Vs. DEPUTY REGISTRAR, FIRMS SOCIETIES & ORS
|
March 21, 2018 |
|
VANDANA MINERALS, ELITE CHAURAHA LALITPUR Vs. COMMISSIONER
|
November 13, 2018 |
|
VANDANA MITTAL AND ORS Vs. UNION OF INDIA THRU SECY MINISTRY HEALTH AND FAMIL
|
February 23, 2018 |
|
VANDANA VAHISTHA Vs. STATE OF U.P.
|
March 20, 2018 |
|
VANDEEP KAUR Vs. STATE OF U P AND ANOTHER
|
April 19, 2018 |
|
VANSHIDHAR KHARWAR Vs. UNION OF INDIA THRU INTELLIGENCE OFFICER N C B
|
July 31, 2018 |
|
VANSHLAL YADAV Vs. STATE OF U P
|
March 17, 2018 |
|
VARUN Vs. ADDL. DISTRICT/SESSION JUDGE
|
October 3, 2018 |
|
VARUN THAKUR Vs. STATE OF U P
|
March 28, 2018 |
|
VASUDEV Vs. SUDEEP KUMAR JAIN
|
November 30, 2018 |
|
VASUNDHARA FOOD PRESERVE LIMITED Vs. NAVENDRA TIWARI
|
November 1, 2018 |
|
VED PRAKASH Vs. ARADHANA SHUKLA,PRIN SECY TRANSPORT DEPTT LKO & ANR
|
January 11, 2018 |
|
VED PRAKASH Vs. STATE OF U P AND 2 OTHERS
|
February 13, 2018 |
|
VED RAM Vs. STATE OF U P AND 2 OTHERS
|
January 10, 2018 |
|
VEDANT ENTERPRISES AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
March 14, 2018 |
|
VEENA AGARWAL Vs. UNJHA AYURVEDIC PHARMACY AND OTHERS
|
May 29, 2018 |
|
VEER PAL AND 31 OTHERS Vs. STATE OF U P AND 03 OTHERS
|
April 17, 2018 |
|
VEER PAL SINGH Vs. STATE OF U P AND ANOTHER
|
July 13, 2018 |
|
VEER SINGH Vs. STATE OF U.P.
|
July 23, 2018 |
|
VERMA ROADWAYS THROUGH ITS PARTNER R K VERMA; COMMISSIONER OF INCOME TAX, KANPUR & ANOTHER Vs. ASSISTANT COMMISSIONER OF INCOME TAX; VERMA ROADWAYS 133/225 TRANSPORT NAGAR,KANPUR
|
January 11, 2018 |
|
VIBHASH Vs. STATE OF U.P.
|
December 7, 2018 |
|
VIBHOR GUPTA Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
May 14, 2018 |
|
VICE CHANCELLOR UNIVERSITY OF LUCKNOW AND ANOTHER Vs. ISABELLA THOBURN COLLEGE FAIZABAD ROAD LUCKNOW AND
|
January 30, 2018 |
|
VIDHI NARAIN Vs. STATE OF U P AND OTHERS
|
April 18, 2018 |
|
VIDHYAWATI CONSTRUCTION COMPANY Vs. STATE OF U P & ANOTHER
|
August 6, 2018 |
|
VIDUR SEWA ASHRAM AND 7 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
March 16, 2018 |
|
VIDUSHI AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
VIDYA PRAKASHAN MANDIR LTD Vs. SHYAM CONSTRUCTION COMPANY
|
May 23, 2018 |
|
VIJAI Vs. STATE OF U P
|
January 10, 2018 |
|
VIJAI & ANOTHER Vs. STATE OF U P
|
November 26, 2018 |
|
VIJAI BAHADUR SINGH Vs. STATE OF U P AND OTHERS
|
January 18, 2018 |
|
VIJAI BAHADUR SINGH Vs. BOARD OF REVENUE
|
April 17, 2018 |
|
VIJAI INDUSTRIES Vs. NAGAR MAHAPALIKA KANPUR & OTHERS
|
August 28, 2018 |
|
VIJAI JAIN AND ANOTHER Vs. STATE OF U P AND OTHERS
|
April 18, 2018 |
|
VIJAY Vs. STATE OF U P
|
August 13, 2018 |
|
VIJAY Vs. STATE
|
March 30, 2018 |
|
VIJAY AND 4 OTHERS Vs. STATE OF U P AND 9 OTHERS
|
April 3, 2018 |
|
VIJAY DEEP MISHRA Vs. STATE OF U P
|
May 9, 2018 |
|
VIJAY GHIDIA Vs. STATE OF U P
|
April 13, 2018 |
|
VIJAY KUMAR Vs. STATE OF U P
|
March 13, 2018 |
|
VIJAY KUMAR Vs. DISTRICT JUDGE
|
August 28, 2018 |
|
VIJAY KUMAR AGARWAL Vs. TRADE TAX TRIBUNAL LUCKNOW & 3 ORS.
|
July 6, 2018 |
|
VIJAY KUMAR AGARWAL Vs. SUBHASH CHAND AND ANOTHER
|
March 15, 2018 |
|
VIJAY KUMAR AND ANOTHER Vs. STATE OF U P AND 02 OTHERS
|
April 3, 2018 |
|
VIJAY KUMAR BHUTANI Vs. SMT MOHINI DEVI
|
August 20, 2018 |
|
VIJAY KUMAR SACHAN Vs. STATE OF U P
|
April 4, 2018 |
|
VIJAY KUMAR SHARMA Vs. STATE OF U P AND 3 OTHERS
|
April 10, 2018 |
|
VIJAY KUMAR SHUKLA Vs. STATE OF U P THRU SECY OF EDUCATION & OTHERS
|
April 23, 2018 |
|
VIJAY KUMAR SINGH Vs. STATE OF U P AND OTHERS
|
November 22, 2018 |
|
VIJAY KUMAR SINGH Vs. STATE OF U P AND 2 OTHERS
|
October 25, 2018 |
|
VIJAY NARAIN AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 3, 2018 |
|
VIJAY PAL AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 31, 2018 |
|
VIJAY PRAKASH SHARMA (KANOONGO) Vs. STATE OF U P & OTHERS
|
January 11, 2018 |
|
VIJAY PRAKASH SINGH Vs. UNION OF INDIA & OTHERS
|
July 27, 2018 |
|
VIJAY PRATAP SINGH Vs. STATE OF U P AND 4 OTHERS
|
February 1, 2018 |
|
VIJAY SHANKAR Vs. STATE OF U P
|
February 1, 2018 |
|
VIJAY SHANKAR Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
VIJAY SHANKAR AND OTHERS Vs. STATE OF U.P.
|
July 27, 2018 |
|
VIJAY SHYAM DWIVEDI Vs. STATE OF U P AND 3 OTHERS
|
October 22, 2018 |
|
VIJAY SINGH (SINCE DECEASED) AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
October 26, 2018 |
|
VIJAY VIKRAM SINGH Vs. STATE OF U P THORUGH PRIN SECY EXCISE U P LKO AND 4 ORS
|
May 3, 2018 |
|
VIJAYANAND TIWARI Vs. STATE OF U.P. AND OTHERS
|
July 18, 2018 |
|
VIJENDRA SINGH Vs. STATE OF U.P.
|
January 31, 2018 |
|
VIKAS @ VIKKI Vs. STATE OF U P
|
July 5, 2018 |
|
VIKAS AGARWAL Vs. STATE OF U P THRU PRIN SECY RURAL ENGINEERING DEPT
|
May 8, 2018 |
|
VIKAS MISHRA Vs. STATE OF U P & OTHERS
|
October 31, 2018 |
|
VIKAS SECURITY GUARDS SERVICES Vs. STATE OF U P AND OTHERS
|
April 18, 2018 |
|
VIKAS YADAV Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
VIKKY Vs. STATE OF U P
|
August 28, 2018 |
|
VIKRAM AND 9 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
VIKRAM SHARMA Vs. STATE OF U P AND 3 OTHERS
|
May 21, 2018 |
|
VIKRAM SINGH Vs. D D C AND OTHERS
|
January 2, 2018 |
|
VIKRAM SINGH Vs. STATE OF U.P.
|
December 20, 2018 |
|
VIKRAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 4, 2018 |
|
VIKRAM SINGH CHAUHAN Vs. STATE OF U P AND 3 OTHERS
|
January 30, 2018 |
|
VIKRAM SOLAR PVT. LTD. Vs. UNION OF INDIA THRU SECY. AND 3 OTHERS
|
January 4, 2018 |
|
VIMAL KUMAR PANDEY Vs. STATE OF U P AND 2 OTHERS
|
March 19, 2018 |
|
VIMAL KUMAR VERMA Vs. KAVITA VERMA AND ANOTHER
|
February 7, 2018 |
|
VIMAL SHUKLA Vs. STATE OF U P
|
December 5, 2018 |
|
VIMAL YADAV Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
VIMALESH KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 29, 2018 |
|
VIMLA DEVI Vs. PRESCRIBED AUTHORITY MATHURA AND ANOTHER
|
February 27, 2018 |
|
VIMLA DEVI Vs. STATE OF U.P.
|
December 13, 2018 |
|
VIMLA DEVI & ANOTHER Vs. COMMISSIONER, BASTI & OTHERS
|
February 19, 2018 |
|
VIMLA DEVI AND 4 ORS Vs. NIJAMUDEEN AND ANOTHER
|
April 6, 2018 |
|
VIMLA SINGH Vs. STATE OF U P AND 3 OTHERS
|
April 3, 2018 |
|
VIMLESH Vs. STATE OF U P
|
January 25, 2018 |
|
VINAY Vs. STATE OF U P
|
April 20, 2018 |
|
VINAY KUMAR JAISWAL Vs. DIRECTOR LOCAL FUND AUDIT DEPTT U P ALLD
|
January 5, 2018 |
|
VINAY KUMAR KULSHRESHTHA Vs. STATE OF U P
|
March 5, 2018 |
|
VINAY KUMAR LATH Vs. STATE OF U.P. AND 3 OTHERS
|
July 16, 2018 |
|
VINAY KUMAR SHAHI Vs. STATE OF U P AND 2 OTHERS
|
May 14, 2018 |
|
VINAY KUMAR SHAHI & ANOTHER Vs. STATE OF U P THRU PRIN SECY DEPTT OF COOPERATIVE &
|
January 16, 2018 |
|
VINDA Vs. STATE OF U P AND 3 OTHERS
|
April 30, 2018 |
|
VINDHYACHAL Vs. STATE OF U P AND 3 OTHERS
|
May 16, 2018 |
|
VINEET KUMAR Vs. STATE OF U P AND 4 OTHERS
|
January 9, 2018 |
|
VINEET KUMAR Vs. UPPER DISTRICT JUDGE
|
November 2, 2018 |
|
VINEET KUMAR PANDEY Vs. STATE OF U P
|
July 11, 2018 |
|
VINEET KUMAR SAXENA (SINCE DECEASED) AND 3 OTHERS Vs. DISTRICT JUDGE SHAHJAHANPUR AND ANOTHER
|
May 7, 2018 |
|
VINEET MITTAL Vs. STATE OF U.P.
|
September 7, 2018 |
|
VINEET PATHAK AND 2 ORS Vs. STATE OF U P AND ANR
|
March 28, 2018 |
|
VINEET SINGH Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
May 14, 2018 |
|
VINITA Vs. STATE OF U P AND 6 OTHERS
|
May 17, 2018 |
|
VINOD Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
VINOD Vs. STATE OF U P AND ANR
|
December 4, 2018 |
|
VINOD Vs. RADHA KISHAN GUPTA
|
August 6, 2018 |
|
VINOD Vs. STATE OF U P AND 2 OTHERS
|
April 4, 2018 |
|
VINOD KUMAR Vs. STATE OF U P AND OTHERS
|
May 23, 2018 |
|
VINOD KUMAR Vs. MANOJ KUMAR AND OTHERS
|
July 17, 2018 |
|
VINOD KUMAR Vs. NAIB TAHSILDAR ASHAL AMETHI AND ORS
|
December 21, 2018 |
|
VINOD KUMAR Vs. STATE OF U P
|
November 26, 2018 |
|
VINOD KUMAR Vs. THAKUR MURLI MANOHARJI
|
November 30, 2018 |
|
VINOD KUMAR @ PRAMOD @ RAJ KUMAR Vs. STATE OF U P
|
October 3, 2018 |
|
VINOD KUMAR AND ANOTHER Vs. CHETAN PRAKASH VERMA
|
March 28, 2018 |
|
VINOD KUMAR BAJAJ (SINCE DECEASED) AND 2 ORS. Vs. RAJENDRI AND 2 ORS.
|
April 19, 2018 |
|
VINOD KUMAR BHATNAGAR Vs. STATE OF U P AND ANOTHER
|
February 20, 2018 |
|
VINOD KUMAR GOEL Vs. C B I /STF, NEW DELHI
|
May 16, 2018 |
|
VINOD KUMAR GUPTA Vs. D M GHAZIPUR & OTHERS
|
July 24, 2018 |
|
VINOD KUMAR GUPTA Vs. STATE OF U P AND ANR
|
November 15, 2018 |
|
VINOD KUMAR KESARWANI Vs. STATE OF U P AND 3 ORS
|
February 5, 2018 |
|
VINOD KUMAR RASTOGI Vs. STATE BANK OF INDIA REGIONAL OFFICE LUCKNOW AND 2
|
February 1, 2018 |
|
VINOD KUMAR SHUKLA Vs. STATE OF U P THRU PRIN SECY HOME LKO AND ORS
|
April 25, 2018 |
|
VINOD KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
|
August 9, 2018 |
|
VINOD MITTAL Vs. STATE OF U.P.
|
October 25, 2018 |
|
VIPIN Vs. STATE OF U P AND ANOTHER
|
January 30, 2018 |
|
VIPIN AGARWAL Vs. UNION OF INDIA AND 3 OTHERS
|
March 27, 2018 |
|
VIPIN GIRI AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
VIPIN KUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND 2 OTHERS
|
February 21, 2018 |
|
VIPIN KUMAR AND 11 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
October 31, 2018 |
|
VIPIN KUMAR AND ORS. Vs. ADDL. COMMISSIONER (ADMIN), DEVI PATAN MANDAL, GONDA AND ORS.
|
November 30, 2018 |
|
VIPIN KUMAR DWIVEDI [IN FIR VIPIN @ HARSH] Vs. STATE OF U.P. THRU. PRIN SECY HOME AND ORS.
|
May 23, 2018 |
|
VIPIN KUMAR MISHRA Vs. STATE OF U.P. & ORS
|
December 4, 2018 |
|
VIPIN KUMAR SHARMA Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD AND 3 ORS
|
April 9, 2018 |
|
VIPIN KUMAR SINGH Vs. STATE OF UP AND 3 OTHERS
|
May 1, 2018 |
|
VIPLA PURI Vs. JUDGE SMALL CAUSES COURT/ADDITIONAL CIVIL JUDGE (SD), MORADABAD AND 2 OTHERS
|
April 20, 2018 |
|
VIRENDRA & OTHERS Vs. STATE OF U P
|
March 15, 2018 |
|
VIRENDRA AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 31, 2018 |
|
VIRENDRA BAHADUR KATHERIA Vs. STATE OF U P AND OTHERS
|
February 2, 2018 |
|
VIRENDRA GUPTA Vs. STATE OF U.P.
|
August 31, 2018 |
|
VIRENDRA GUPTA Vs. STATE OF U.P.
|
August 30, 2018 |
|
VIRENDRA JAISWAL Vs. STATE OF U P AND 7 OTHERS
|
May 24, 2018 |
|
VIRENDRA KUMAR Vs. SHIV PRASAD AND OTHERS
|
April 26, 2018 |
|
VIRENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
|
April 5, 2018 |
|
VIRENDRA KUMAR AGRAWAL Vs. VINOD KUMAR JAIN
|
February 1, 2018 |
|
VIRENDRA KUMAR AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
October 1, 2018 |
|
VIRENDRA KUMAR AND OTHERS Vs. STATE OF U P
|
September 14, 2018 |
|
VIRENDRA KUMAR ARYA Vs. MADHUBALA
|
October 23, 2018 |
|
VIRENDRA KUMAR FAUZI Vs. STATE OF U P AND 9 OTHERS
|
July 12, 2018 |
|
VIRENDRA KUMAR MISHRA Vs. STATE OF U.P. AND 2 OTHERS
|
July 20, 2018 |
|
VIRENDRA KUMAR PANDEY @ GUDDOO Vs. STATE OF U.P.
|
February 5, 2018 |
|
VIRENDRA PAL @ LALA Vs. STATE OF U P & ANOTHER
|
January 24, 2018 |
|
VIRENDRA PRASAD Vs. STATE OF U P THRU SECY & OTHERS
|
May 10, 2018 |
|
VIRENDRA PRATAP SINGH AND 2 ORS Vs. STATE OF U P & 3 ORS
|
July 27, 2018 |
|
VIRENDRA SINGH Vs. BOARD OF REVENUE, ALLAHABAD & OTHERS
|
January 5, 2018 |
|
VIRENDRA SINGH Vs. UNION OF INDIA AND 3 ORS
|
March 29, 2018 |
|
VIRENDRA SINGH Vs. PERSONNEL MANAGER U P STATE ROAD TRANSPORT BAREILLY & ANR
|
October 25, 2018 |
|
VIRENDRA SINGH Vs. STATE OF U P & ANR
|
April 4, 2018 |
|
VIRENDRA SINGH Vs. UNION OF INDIA AND 4 OTHERS
|
September 6, 2018 |
|
VIRENDRA SINGH ALIAS VIJENDRA Vs. STATE OF U.P.
|
November 20, 2018 |
|
VIRENDRA VISHWAKARMA (MINOR) Vs. STATE OF U P AND 4 OTHERS
|
May 16, 2018 |
|
VIRENDRA YADAV @ PANDEY AND ANOTHER Vs. STATE OF U P
|
May 18, 2018 |
|
VIRENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION/A.D.M.(F/R)SHRAWASTI
|
December 19, 2018 |
|
VISHAL KUMAR Vs. STATE OF U P AND ANOTHER
|
March 28, 2018 |
|
VISHAL YADAV ALIAS CHULBUL Vs. STATE OF U P AND 2 OTHERS
|
May 17, 2018 |
|
VISHAMBHAR Vs. STATE OF U P AND 4 OTHERS
|
January 23, 2018 |
|
VISHESHWAR NATH Vs. STATE OF U P & OTHERS
|
February 1, 2018 |
|
VISHNU BEHARI TIWARI Vs. UNION OF INDIA AND 2 OTHERS
|
October 10, 2018 |
|
VISHNU DATT SHUKLA Vs. STATE OF U P AND 2 OTHERS
|
May 31, 2018 |
|
VISHNU DEVI RATHORE Vs. NATIONAL INSURANCE CO. LTD.
|
November 29, 2018 |
|
VISHNU KUMAR @ VISHNU AGARWAL AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
February 26, 2018 |
|
VISHNU KUMAR RAJPOOT & ANR Vs. STATE OF U P THRU PRIN SECY , HOME SECTT LKO & ORS
|
August 14, 2018 |
|
VISHNU NARAYAN SHIVPURI, SON OF LATE PRATAP NARAYAN SHIVPURI Vs. STATE OF U P
|
August 16, 2018 |
|
VISHRAM SINGH Vs. STATE OF U P AND ANOTHER
|
October 26, 2018 |
|
VISHVANATH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 4, 2018 |
|
VISHVNATH Vs. M A C T /UPPAER D J SONEBHADRA AND 4 OTHERS
|
January 25, 2018 |
|
VISHWA NATH @ KHEDU Vs. THE STATE OF U.P.
|
May 3, 2018 |
|
VISHWA NATH BANERJEE Vs. STATE OF U P AND 7 OTHERS
|
November 12, 2018 |
|
VISHWA NATH DUBEY Vs. STATE OF U.P. AND ANR
|
July 30, 2018 |
|
VISHWADEEP ALIAS MONU Vs. STATE OF U P AND 3 OTHERS
|
April 26, 2018 |
|
VISHWANATH AND 5 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
January 18, 2018 |
|
VISHWANI MISHRA Vs. STATE OF U.P. AND 5 OTHERS
|
August 7, 2018 |
|
VIVEK @ BITU Vs. STATE OF U P AND ANOTHER
|
May 14, 2018 |
|
VIVEK JAITLY Vs. STATE OF U P AND 5 OTHERS
|
July 11, 2018 |
|
VIVEK MATHUR Vs. STATE OF U. P.
|
May 4, 2018 |
|
VIVEK TYAGI Vs. STATE OF U P AND 6 OTHERS
|
May 29, 2018 |
|
VIVEK VANSWAR AND OTHERS Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
January 18, 2018 |
|
VIVEK VERMA Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2018 |
|
VOHRA TEXTILE MILLS Vs. UNION OF INDIA & ANOTHER
|
May 1, 2018 |
|
VRINDAVAN AND 8 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
December 5, 2018 |
|
VSL ALLOYS (INDIA) PVT LTD Vs. STATE OF U P AND ANOTHER
|
April 13, 2018 |
|
VYAS NARAIN UMRAO Vs. STATE OF U.P AND ANOTHER
|
December 14, 2018 |
|
WAHEEDUL HASAN @ WAHEEDUL HAQUE Vs. STATE OF U P AND ANOTHER
|
April 24, 2018 |
|
WAHID Vs. STATE
|
November 30, 2018 |
|
WAHID ALI AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
March 12, 2018 |
|
WAKEEL & FAREED Vs. STATE OF U P
|
January 9, 2018 |
|
WAKIL AHMAD Vs. STATE
|
February 17, 2018 |
|
WAQIL Vs. STATE OF U.P.
|
August 2, 2018 |
|
WAREES AHMAD KHAN & 2 OTHERS Vs. STATE OF U P
|
February 16, 2018 |
|
WARIS ALI Vs. STATE OF U P
|
April 5, 2018 |
|
WASEEM Vs. STATE OF U P
|
April 16, 2018 |
|
WASEEM AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
April 2, 2018 |
|
WASI AHMAD Vs. STATE OF U P AND 5 OTHERS
|
February 27, 2018 |
|
WASIM AHMAD Vs. UNION OF INDIA AND ORS
|
April 20, 2018 |
|
WEP PERIPHERALS LTD Vs. COMMISSIONER OF COMMERCIAL
|
October 25, 2018 |
|
WING CRD SURENDRA AGNIHOTRI Vs. MOTI RAM JAIN
|
May 1, 2018 |
|
WORKS MANAGER IRRIGATION WORKSHOP AND ANR Vs. PRESIDING OFFICER LABOUR COURT AND ANR
|
February 19, 2018 |
|
WORLDS WINDOW INFRASTRUCTURE AND LOGISTRICS PVT LT Vs. CENTRAL WAREHOUSING CORPORATION
|
May 31, 2018 |
|
YADAV SINGH Vs. STATE OF U P AND 2 OTHERS
|
September 11, 2018 |
|
YADU SUGAR MILL LTD Vs. COMMISSIONER COMMERCIAL TAXES
|
November 12, 2018 |
|
YADUNANDAN SINGH Vs. STATE OF U P & OTHERS
|
January 9, 2018 |
|
YAMIN AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 23, 2018 |
|
YASH PAL SINGH Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
YASH PAL SINGH Vs. STATE OF U P AND 2 OTHERS
|
April 5, 2018 |
|
YASH YADAV AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2018 |
|
YASHODA NAND Vs. STATE OF U P
|
July 18, 2018 |
|
YASHPAL @ GUDDU Vs. STATE OF U.P.
|
February 26, 2018 |
|
YASHPAL SINGH Vs. GEETA DEVI AND 6 OTHERS
|
February 27, 2018 |
|
YATENDRA ALIAS CHHOTU AND 4 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 25, 2018 |
|
YATENDRA KUMAR Vs. STATE OF U.P. THRU. PRIN. SECY. PUBLIC WORKS DEPTT. AND OTHERS
|
September 6, 2018 |
|
YOGENDER YADAV AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 12, 2018 |
|
YOGENDRA AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
April 3, 2018 |
|
YOGENDRA KUMAR Vs. UNION OF INDIA AND OTHERS
|
May 1, 2018 |
|
YOGENDRA KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 11, 2018 |
|
YOGENDRA KUMAR GUPTA & 7 OTHERS Vs. STATE OF U P & 3 OTHERS
|
March 8, 2018 |
|
YOGENDRA MULLIEK & ANOTHER Vs. STATE OF U P & OTHERS
|
January 18, 2018 |
|
YOGENDRA SINGH Vs. STATE OF U P THRU SECY,AGRI MARKETING AND EXPORTS,LKO & ORS
|
August 28, 2018 |
|
YOGENDRA SINGH Vs. STATE OF U P AND ANOTHER
|
November 30, 2018 |
|
YOGENDRA SINGH RANA AND 15 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
October 10, 2018 |
|
YOGESH Vs. STATE OF U.P.
|
October 9, 2018 |
|
YOGESH CHAUDHARY Vs. STATE OF U P AND 02 OTHERS
|
April 4, 2018 |
|
YOGESH KUMAR Vs. SPECIAL JUDGE (S C /S T ) ADDITIONAL DISTRICT JUDGE AND 3 ORS
|
April 3, 2018 |
|
YOGESH SABHARWAL Vs. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY & OTHERS
|
September 4, 2018 |
|
YOGESH VERMA Vs. SUPRITENDENT, MEERUT AND ORS.
|
September 19, 2018 |
|
YOGISH ARORA Vs. JENNETTE YOGISH ARORA @ JENNETTE DSOUZA
|
April 30, 2018 |
|
YUDHISHTHIR SINGH AND ANOTHER Vs. DISTRICT JUDGE AND 4 OTHERS
|
September 28, 2018 |
|
YUNUS AND OTHERS Vs. STATE OF U P AND OTHERS
|
April 13, 2018 |
|
YUVRAJ MISHRA Vs. SURJIT SINGH AND ORS
|
February 1, 2018 |
|
ZABIR ALI Vs. STATE
|
May 11, 2018 |
|
ZAFFAR MANSOOR KHAN Vs. RAJU, & OTHERS
|
October 4, 2018 |
|
ZAHID ALI KHAN Vs. M D U P POWER CORPORATION LTD
|
April 19, 2018 |
|
ZAINUL ABDIN Vs. STATE OF U P
|
March 29, 2018 |
|
ZAKIR AND 41 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 21, 2018 |
|
ZEBA KHAN & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
November 14, 2018 |
|
ZENITH INFRA PROMOTER PVT. LTD Vs. COLLECTOR / D.M LKO
|
August 14, 2018 |
|
ZIAULLAH Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2018 |
|
ZILA PANCHAYAT, MAHAMAYA NAGAR THR ITS ACTING U.P.A. Vs. VINAY KUMAR
|
August 6, 2018 |
|
ZILEDAR & ANOTHER Vs. STATE OF U P
|
February 12, 2018 |
|
ZILEDAR & ANOTHER Vs. STATE OF U P
|
September 13, 2018 |
|
ZULFILAR Vs. STATE OF U P AND 2 OTHERS
|
April 2, 2018 |
|
ZX SECURITY SERVICES AND ANOTHER Vs. STATE OF U P AND 10 OTHERS
|
February 16, 2018 |