|
A K AGARWAL Vs. UNION OF INDIA AND OTHERS
|
November 1, 2017 |
|
A N TRADERS PRIVATE LTD Vs. SHIPRA MOTEL AND RESTAURENT LTD
|
August 28, 2017 |
|
A. R. SHARMA Vs. RAMESHWAR AGARWAL
|
June 1, 2017 |
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AADI SHAKTI PANDEY AND 34 ORS Vs. UNION OF INDIA AND 5 ORS
|
February 7, 2017 |
|
AAGOSTE IRAM Vs. STATE OF UTTAR PARDESH
|
September 12, 2017 |
|
AAJAD KUMAR Vs. STATE OF U.P. AND 2 OTHERS
|
October 23, 2017 |
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AAQIL JAMIL AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 19, 2017 |
|
AASEY & OTHERS Vs. D.D.C. & OTHERS
|
January 3, 2017 |
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AASIF MANJOOR AND ANOTHER Vs. RAM PARSAD AND OTHERS
|
August 24, 2017 |
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AAYSHA SIDDIQUI AND ANR Vs. STATE OF U P AND 2 ORS
|
February 3, 2017 |
|
ABBAS Vs. STATE OF U P AND ANR
|
August 21, 2017 |
|
ABDUL ALEEM KHAN Vs. SAEED AND 18 OTHERS
|
July 20, 2017 |
|
ABDUL AZAD Vs. STATE OF U.P.
|
June 16, 2017 |
|
ABDUL AZIZ Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD & ANR.
|
May 23, 2017 |
|
ABDUL HAKIM ANSARI Vs. STATE OF U P AND ANR
|
December 20, 2017 |
|
ABDUL HAMEED Vs. JAY TULA ALIAS RAJAY TOOLA (DECEASED) & 9 OTHERS
|
May 22, 2017 |
|
ABDUL HAMEED Vs. STATE OF U.P.
|
June 14, 2017 |
|
ABDUL HAMEED (DEAD) THRU MOHD SHAFIQ Vs. SHAKIL AKHTAR & 3 OTHERS
|
September 18, 2017 |
|
ABDUL KHALIQ Vs. SMT. KUSUM LATA AGARWAL
|
January 6, 2017 |
|
ABDUL MAJID (DIED) SUBSTITUTED BY L.RS. Vs. SPL.& ACQUISTION OFFICER & OTHERS
|
March 22, 2017 |
|
ABDUL MALIK(SINCE DECEASED) AND 11 OTHERS Vs. MUSHTAQ AHMAD AND 3 OTHERS
|
December 7, 2017 |
|
ABDUL RAHMAN Vs. JAGDISH PRASAD DHURIYA AND OTHERS
|
March 30, 2017 |
|
ABDUL RAQEEB Vs. BOARD OF REVENUE, UP. AT ALLAHABAD AND OTHERS
|
October 11, 2017 |
|
ABDUL RAUF S/O ABDUL RUB Vs. U P CO-OPERATIVE FEDERATION LTD THROUGH ITS M D & ANOTHER
|
December 18, 2017 |
|
ABDUL SALAM Vs. STATE
|
March 27, 2017 |
|
ABDUL SAVUR Vs. STATE OF U.P.
|
July 6, 2017 |
|
ABDUL SAYEED KHAN Vs. STATE OF U P & ORS
|
January 10, 2017 |
|
ABDUL SHAKEEL KHAN Vs. U.P. SUGAR AND CANE DEVELOPMENT CORPORATION LIMITED
|
March 2, 2017 |
|
ABDUL SHAMAD Vs. JAMEEL AHMAD AND 6 OTHERS
|
July 20, 2017 |
|
ABDUL WADOOD Vs. STATE OF U P AND ANOTHER
|
August 25, 2017 |
|
ABDUL WAHAB AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 16, 2017 |
|
ABDUL WAHID Vs. STATE OF U.P.
|
February 22, 2017 |
|
ABHA SINGH Vs. STATE OF UTTAR PRADESH
|
April 21, 2017 |
|
ABHAI SINGH Vs. STATE OF U P THRU PRIN SECY HOME DEPTT LKO & 2 ORS
|
August 24, 2017 |
|
ABHAIRAJ Vs. GAON SABHA/GRAM PANCHAYAT, L.M.C.
|
July 28, 2017 |
|
ABHENDRA ANAND SINGH Vs. STATE OF U.P. THRU SECY SECONDARY EDUCATION AND OTHERS
|
January 9, 2017 |
|
ABHILAKH Vs. D.D.C.
|
February 13, 2017 |
|
ABHISHEK AGRAWAL Vs. STATE OF U P AND 2 OTHERS
|
April 12, 2017 |
|
ABHISHEK CHATURVEDI Vs. UNION OF INDIA THRU SECY. AND 4 OTHERS
|
March 6, 2017 |
|
ABHISHEK GARG Vs. STATE OF U.P.
|
May 1, 2017 |
|
ABHISHEK SHUKLA Vs. HIGH COURT OF JUDICATURE, ALLAHABAD AND OTHERS
|
November 8, 2017 |
|
ABHJEET SINHA Vs. STATE OF U P THRU SECY GOVT ,DEPTT OF TECHICAL EDU
|
September 8, 2017 |
|
ABID KHAN Vs. SMT. MAYA DEVI
|
July 31, 2017 |
|
ABRAR HUSAIN Vs. THE U.P. WAQF TRIBUNAL, LUCKNOW AND ANR.
|
July 17, 2017 |
|
ABRAR KHAN AND 6 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
April 13, 2017 |
|
ABU BAKAR Vs. STATE OF U.P. AND 4 OTHERS
|
January 25, 2017 |
|
ABUL MUZAFFAR KHAN Vs. UNION OF INDIA AND OTHERS
|
November 1, 2017 |
|
ACCHEY LAL Vs. STATE OF U P AND ANOTHER
|
April 11, 2017 |
|
ACHAL KUMAR JAIN Vs. ASSTT GENERAL MANAGER, CENTRAL BANK AND OTHERS
|
September 12, 2017 |
|
ACHAL SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL HEALT
|
November 29, 2017 |
|
ACHHE LAL Vs. SHRI KRISHNA GOPAL AGARWAL
|
January 30, 2017 |
|
ACHHEY LAL Vs. STATE OF U P AND ANR
|
March 7, 2017 |
|
ACHHUA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, HAMIRPUR
|
February 21, 2017 |
|
ADHIR KUMAR SINGH Vs. STATE OF U.P.
|
March 20, 2017 |
|
ADI SHAKTI PANDEY Vs. UNION OF INDIA
|
March 24, 2017 |
|
ADITYA KUMAR JHA Vs. UNION OF INDIA
|
January 3, 2017 |
|
ADITYA NARIAN RAI Vs. STATE OF U.P.
|
May 29, 2017 |
|
ADITYA NATH MISHRA Vs. STATE OF U.P.
|
August 4, 2017 |
|
ADITYA PANDEY Vs. SMT. HARSH JAUHARI AND ANOTHER
|
July 18, 2017 |
|
ADITYA VAIBHAV PANDEY Vs. STATE OF U P & ANOTHER
|
March 28, 2017 |
|
AFLATOON Vs. STATE OF U.P.
|
August 18, 2017 |
|
AFTAB AHMAD Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
December 18, 2017 |
|
AFZAL Vs. STATE OF U P & OTHERS
|
November 9, 2017 |
|
AGARWAL BROTHERS CHOWK BAZAAR THRU PROPRIETOR Vs. UNION OF INDIA THRU SECY MINISTRY OF HOME & 2 ORS
|
November 28, 2017 |
|
AGARWAL FINANCE COMPANY Vs. BHAGWATI DEVI AND 8 OTHERS
|
July 10, 2017 |
|
AHHILESH KUMARI & ANR Vs. U P AVAS EVAM VIKAS PARISHAD THRU HOUSING COMMISSI
|
January 25, 2017 |
|
AHMAD MOID Vs. STATE PUBLIC SERVICES TRIBUNAL THROUGH REGISTRAR
|
February 7, 2017 |
|
AHSHAN ULLAH KHAN Vs. STATE OF U P THRU SECY BASIC EDU DEPTT CIVIL SECTT LKO &ORS
|
November 20, 2017 |
|
AIJAZ AHMAD Vs. DY. DIRECTOR OF CONSOLIDATION
|
May 4, 2017 |
|
AISHREE DEVI Vs. GHANSHYAM DAS
|
August 21, 2017 |
|
AJ PRAKASHAN LIMITED Vs. VINIT SACHDEVA
|
October 6, 2017 |
|
AJAI KUMAR Vs. ADDL. DISTRICT JUDGE SAHARANPUR AND 2 OTHERS
|
January 31, 2017 |
|
AJAI NARAIN AGARWAL Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY) ALLAHABAD
|
July 24, 2017 |
|
AJAI NARAYAN AGARWAL Vs. STATE OF U.P.
|
August 3, 2017 |
|
AJAM KURAISHI Vs. AJARA BANO AND 4 OTHERS
|
May 10, 2017 |
|
AJAY BAHADUR @ NARAD RAI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
August 11, 2017 |
|
AJAY DUBEY @ MANNU DUBEY AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 19, 2017 |
|
AJAY KANU @ DARA Vs. STATE OF U.P.
|
September 12, 2017 |
|
AJAY KUMAR Vs. STATE OF U.P. AND OTHERS
|
July 11, 2017 |
|
AJAY KUMAR Vs. STATE OF U P THRU PRIN SECY HOME DEPTT & ORS
|
April 11, 2017 |
|
AJAY KUMAR Vs. INCOME TAX OFFICER 2(2), AGRA
|
February 2, 2017 |
|
AJAY KUMAR Vs. STATE OF U P AND ANOTHER
|
November 24, 2017 |
|
AJAY KUMAR Vs. STATE OF U.P.
|
April 20, 2017 |
|
AJAY KUMAR @ BACHCHA YADAV @ KRISHNANAND YADAV Vs. STATE OF U P & ANOTHER
|
December 20, 2017 |
|
AJAY KUMAR GUPTA AND 3 OTHRS Vs. BOARD OF REVENUE, U P AT LUCKNOW AND 4 OTHRS
|
November 21, 2017 |
|
AJAY KUMAR JAISWAL AND 3 OTHERS Vs. DEBT RECOVERY TRIBUNAL ALLAHABAD AND 4 OTHERS
|
March 10, 2017 |
|
AJAY KUMAR MITTAL Vs. HAPUR PILKHUWA DEVELOPMENT AUTHORITY
|
July 17, 2017 |
|
AJAY KUMAR PANDEY Vs. STATE OF U.P. AND 4 OTHERS
|
August 23, 2017 |
|
AJAY KUMAR SINGH Vs. CHAIRMAN PUBLIC SERVICE COMMISSION ALLD & OTHERS
|
September 8, 2017 |
|
AJAY PAL SINGH Vs. STATE OF U P AND 2 OTHERS
|
November 17, 2017 |
|
AJAY PAL SINGH Vs. STATE OF U P AND 5 OTHERS
|
December 22, 2017 |
|
AJAY PRATAP CHAUDHARY Vs. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS
|
March 29, 2017 |
|
AJAY TIWARI AND ANR Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
March 22, 2017 |
|
AJEET GAUR Vs. STATE OF U P AND 5 OTHERS
|
November 15, 2017 |
|
AJEET KUMAR Vs. STATE OF U.P.
|
April 12, 2017 |
|
AJEET PRATAP SINGH Vs. STATE OF U.P.
|
September 19, 2017 |
|
AJIT & ANOTHER; TAJVEER Vs. STATE OF U P
|
December 15, 2017 |
|
AJIT SINGH Vs. STATE OF U P
|
April 25, 2017 |
|
AJIT SINGH Vs. UNION OF INDIA
|
July 6, 2017 |
|
AJIT SINGH PATEL AND 10 OTHERS; SHIVAM KUMAR NAYAK AND 13 OTHERS; PRAVEEN KUMAR GAUTAM; ANAND MISHRA AND 8 OTHERS; MOHAMMAD SHAMS; SYED AHMAD ALI; KAILASH VISHWAKARMA; SAMRAH AHMAD; RAJESH KUMAR AND 2 OTHERS; ABHISHEK KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
November 28, 2017 |
|
AJMAL KHAN Vs. ELECTION COMMISSION OF INDIA
|
March 8, 2017 |
|
AJPA PARISHAD SAHKARI AWAS SAMITI LTD AND 8 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
March 6, 2017 |
|
AKANKSHA SINGH Vs. STATE OF U P AND ANOTHER
|
May 22, 2017 |
|
AKANKSHA STEELS PVT. LTD. Vs. COMMISSIONER OF CEN. EXCISE MEERUT
|
May 15, 2017 |
|
AKBAL AHMAD Vs. JAMILA KHATOON
|
April 4, 2017 |
|
AKBAR HUSSAIN Vs. STATE OF U.P.
|
April 28, 2017 |
|
AKBAR HUSSAIN Vs. SMT. NAZMA BEGUM
|
November 27, 2017 |
|
AKBAR SINGH RAWAT AND ANOTHER Vs. DISTRICT MAGISTRATE/D.D.C. AGRA AND 5 OTHERS
|
August 8, 2017 |
|
AKHILESH KUMAR GUPTA Vs. STATE OF U.P.
|
May 31, 2017 |
|
AKHILESH KUMAR PANDEY AND 5 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
September 20, 2017 |
|
AKHILESH KUMAR SINGH Vs. STATE OF U.P.
|
October 5, 2017 |
|
AKHILESH KUMAR SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
December 20, 2017 |
|
AKHILESH RAI & ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
August 31, 2017 |
|
AKHLAQ AHMAD Vs. JAMEEL AHMAD AND 3 OTHERS
|
November 15, 2017 |
|
AKHTAR HUSSAIN Vs. MOHD. NAUSHEY AND OTHERS
|
April 19, 2017 |
|
AL HUDA MUSLIM EDUCATIONAL SOCIETY THRU PRES ATHAR Vs. STATE OF U P THRU PRIN SECY INSTITUTIONAL FINANCE
|
August 9, 2017 |
|
ALBAL Vs. STATE OF U.P. THRU PRIN SECY REVENUE LKO AND ORS
|
February 15, 2017 |
|
ALI AHMAD SAMDANI Vs. STATE OF U P THROUGH SECY
|
December 20, 2017 |
|
ALI BAHADUR Vs. THE COMMISSIONER OF TRADE TAX
|
July 31, 2017 |
|
ALKA YADAV Vs. STATE OF U.P. AND OTHERS
|
August 21, 2017 |
|
ALKA YADAV Vs. STATE OF U P AND 2 ORS
|
August 2, 2017 |
|
ALOK Vs. STATE OF U.P. AND 4 OTHERS
|
March 3, 2017 |
|
ALOK Vs. STATE OF U.P.
|
July 24, 2017 |
|
ALOK BHASEEN AND ANOTHER Vs. OMKAR DUTT
|
August 19, 2017 |
|
ALOK KUMAR AND OTHERS Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND OTHERS
|
October 24, 2017 |
|
ALOK KUMAR KAUSHIK Vs. O.P. SHAH AND ANOTHER
|
October 9, 2017 |
|
ALOK PRAKASH Vs. ASST COMMISSIONER, CENTRAL EXCISE & SERVICE TAX AN
|
September 6, 2017 |
|
ALOK RAGHUVANSI Vs. STATE OF U P AND 2 OTHERS
|
January 24, 2017 |
|
ALOK RAJGARDIA Vs. STATE OF U.P. AND OTHERS
|
December 1, 2017 |
|
ALOK SAHKARI GRIH NIRMAN SAMITI LTD. Vs. SHIA CENTRAL WAQF BOARD
|
May 4, 2017 |
|
ALOK SRIVASTAVA (EN NO 8299) AND ANOTHER; T P SINGH Vs. REGISTRAR/A R , FIRMS SOCIETIES & CHITS, ALLAHABAD & 3 ORS
|
November 20, 2017 |
|
ALPANA SINHA Vs. STATE OF U P AND 3 OTHERS
|
May 30, 2017 |
|
ALTAF Vs. STATE OF U P
|
November 10, 2017 |
|
ALTAF Vs. STATE
|
November 7, 2017 |
|
ALWAR DHANUK Vs. STATE OF U.P.
|
July 24, 2017 |
|
AMAL KISHORE SINGH Vs. STATE OF U.P.,
|
May 23, 2017 |
|
AMAN MANI TRIPATHI Vs. C.B.I
|
March 9, 2017 |
|
AMAN MITTAL & ANR Vs. STATE
|
October 4, 2017 |
|
AMAN RIZVI Vs. STATE OF U.P. AND OTHERS
|
February 23, 2017 |
|
AMAR BAHADUR AND ANR Vs. RAM RAJ AND ORS
|
December 5, 2017 |
|
AMAR NATH Vs. D D C AND OTHERS
|
December 4, 2017 |
|
AMAR NATH Vs. STATE OF U P
|
August 3, 2017 |
|
AMAR NATH CHAUBEY Vs. STATE OF U.P.
|
August 2, 2017 |
|
AMAR NATH GAUR @ KALLU Vs. STATE OF U.P
|
August 16, 2017 |
|
AMAR NATH PASI Vs. STATE
|
June 1, 2017 |
|
AMAR NATH SHUKLA Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2017 |
|
AMAR NATH SINGH Vs. STATE OF U P AND ANOTHER
|
May 10, 2017 |
|
AMAR PAL SINGH Vs. STATE OF U.P.
|
September 4, 2017 |
|
AMAR PAL SINGH @ AMAR PAL Vs. STATE OF U.P. AND OTHERS
|
February 15, 2017 |
|
AMAR SINGH & ANOTHER Vs. STATE OF U.P.
|
February 10, 2017 |
|
AMARJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 15 OTHERS
|
August 18, 2017 |
|
AMARJEET SINGH Vs. STATE OF U P AND ANOTHER
|
March 2, 2017 |
|
AMARJEET SINGH Vs. BHUPENDRA SINGH
|
December 19, 2017 |
|
AMBA CEMENT & CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
|
May 25, 2017 |
|
AMBALIKA SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 1, 2017 |
|
AMBAR SHARAN JAISWAL Vs. D.M. BARABANKI & ORS.
|
May 5, 2017 |
|
AMBRISH KUMAR SHARMA Vs. STATE OF U P AND 3 OTHERS
|
October 26, 2017 |
|
AMERIKA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
July 20, 2017 |
|
AMI CHAND Vs. STATE OF U.P.
|
February 20, 2017 |
|
AMIDULLA @ LALAU Vs. STATE
|
June 30, 2017 |
|
AMIR AHMAD Vs. STATE
|
June 1, 2017 |
|
AMIR ALAM KHAN Vs. STATE OF U P AND 3 OTHERS
|
May 5, 2017 |
|
AMIR ALI Vs. UNION OF INDIA
|
May 29, 2017 |
|
AMIR CHANDRA Vs. STATE OF U.P.
|
February 3, 2017 |
|
AMIT CHAUDHARY Vs. STATE OF U.P.
|
April 12, 2017 |
|
AMIT JAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 8, 2017 |
|
AMIT KAUSHIK Vs. STATE OF U.P.
|
February 8, 2017 |
|
AMIT KUMAR Vs. U.O.I.
|
July 25, 2017 |
|
AMIT KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER
|
October 6, 2017 |
|
AMIT KUMAR Vs. STATE OF U P
|
October 7, 2017 |
|
AMIT KUMAR SRIVASTAVA Vs. UNION OF INDIA AND OTHERS
|
July 12, 2017 |
|
AMIT NEGI Vs. STATE OF UTTAR PRADESH
|
September 5, 2017 |
|
AMIT NIGAM Vs. STATE OF U.P.
|
May 3, 2017 |
|
AMIT SAXENA S/O M.C. SAXENA Vs. ADDL. REGISTRAR LAW COOPERATIVE SOCIETIES,
|
May 5, 2017 |
|
AMIT TRIPATHI Vs. STATE OF U P AND 6 OTHERS
|
March 7, 2017 |
|
AMIT TRIPATHI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 1, 2017 |
|
AMITA MISHRA Vs. U P FINANCIAL CORPORATION THRU M D & OTHERS
|
December 7, 2017 |
|
AMITA SINGH Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER
|
October 26, 2017 |
|
AMITA SINGH Vs. UNION OF INDIA AND 5 ORS.
|
February 9, 2017 |
|
AMITABH THAKUR Vs. U.P. STATE INFORMATION COMMISSION THRU. ITS SECRETARY AND ANR.
|
February 16, 2017 |
|
AMITABH THAKUR Vs. UTTAR PRADESH STATE INFORMATION COMMISSION AND ORS
|
August 29, 2017 |
|
AMLESH KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
|
September 15, 2017 |
|
AMNA BEGUM AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
August 2, 2017 |
|
AMOL SINGH @ BABA Vs. STATE OF U.P.
|
February 22, 2017 |
|
AMREEK SINGH Vs. SHAMBHOO DAYAL
|
November 3, 2017 |
|
AMRIK SINGH Vs. STATE OF U.P.
|
January 13, 2017 |
|
AMRIT LAL Vs. D.D.C. PRATAPGARH AND OTHERS
|
August 23, 2017 |
|
AMRITA CHATURVEDI AND ORS. Vs. THE STATE OF U.P AND ANR.
|
January 9, 2017 |
|
ANAKPAL AND OTHERS Vs. STATE OF U P
|
December 21, 2017 |
|
ANAND BALLABH TRIVEDI (SINCE DECEASED) Vs. STATE OF U P AND OTHERS
|
April 25, 2017 |
|
ANAND KISHOR LAL Vs. STATE OF U.P. & ORS.
|
October 13, 2017 |
|
ANAND KUMAR GAUTAM AND OTHERS Vs. STATE OF U P THROUGH THE PRINCIPAL SECY HOME DEPT
|
August 24, 2017 |
|
ANAND KUMAR GUPTA AND ANR Vs. STATE OF U P AND ORS
|
January 10, 2017 |
|
ANAND KUMAR SINGH AND ANOTHER Vs. STATE OF U.P. THRU. SEYC. REVENUE U P CIVIL SECTT. AND ORS.
|
April 20, 2017 |
|
ANAND MANI TRIPATHI Vs. INDIAN OIL CORP THRU ITS DY G M RETAIL SALES LKO
|
August 8, 2017 |
|
ANAND PRAKASH TRIPATHI Vs. STATE OF U.P.
|
August 3, 2017 |
|
ANAND SWAROOP DWIVEDI Vs. STATE OF U.P. & ANOTHER
|
February 6, 2017 |
|
ANAND VARDHAN Vs. STATE OF U.P.
|
April 21, 2017 |
|
ANAND VARDHAN SINGH & 3 OTHERS Vs. RAJESH KUMAR JAIN & 5 OTHERS
|
March 1, 2017 |
|
ANANT RAM Vs. STATE OF U.P.
|
April 19, 2017 |
|
ANEES Vs. STATE OF U P AND 4 ORS
|
July 5, 2017 |
|
ANEK SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 25, 2017 |
|
ANGANA Vs. STATE OF U P & ANOTHER
|
September 13, 2017 |
|
ANGANU Vs. STATE OF U.P.
|
May 8, 2017 |
|
ANIL Vs. STATE
|
November 22, 2017 |
|
ANIL Vs. STATE OF U.P.
|
May 11, 2017 |
|
ANIL JI Vs. U.P. COOPERATIVE DAIRY
|
December 21, 2017 |
|
ANIL KUMAR Vs. RADHEY SHYAM BHATIYA
|
September 7, 2017 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
September 23, 2017 |
|
ANIL KUMAR Vs. STATE
|
June 16, 2017 |
|
ANIL KUMAR & 8 OTHERS Vs. STATE OF U.P.
|
March 2, 2017 |
|
ANIL KUMAR @ PAPPU Vs. STATE OF U P
|
May 29, 2017 |
|
ANIL KUMAR AGARWAL Vs. STATE OF U.P. AND ANOTHER
|
January 25, 2017 |
|
ANIL KUMAR AGARWAL (CHOYAS) Vs. SATYA KUMAR CHATURVEDI
|
July 6, 2017 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF U P
|
August 11, 2017 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF U P THROUGH SECRETARY LABOUR HEALTH AND O
|
April 20, 2017 |
|
ANIL KUMAR DUBEY Vs. STATE OF U.P.
|
December 14, 2017 |
|
ANIL KUMAR DUWEDI Vs. STATE OF U.P.
|
March 3, 2017 |
|
ANIL KUMAR KAUSHIK Vs. STATE OF U.P. AND ANR.
|
January 25, 2017 |
|
ANIL KUMAR KHARE Vs. STATE OF U.P
|
July 5, 2017 |
|
ANIL KUMAR MISHRA Vs. STATE OF U.P. AND 3 OTHERS
|
February 27, 2017 |
|
ANIL KUMAR RAJBHAR Vs. STATE OF U.P.
|
August 24, 2017 |
|
ANIL KUMAR SHARMA Vs. LIFE INSURANCE CORPORATION
|
April 13, 2017 |
|
ANIL KUMAR SINGH Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLY LKO & ORS
|
August 2, 2017 |
|
ANIL KUMAR SINGH AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
February 17, 2017 |
|
ANIL KUMAR TRIPATHI Vs. STATE OF U P & OTHERS
|
May 5, 2017 |
|
ANIL KUMAR VERMA Vs. SMT. MANJU GUPTA
|
January 18, 2017 |
|
ANIL PRATAP SINGH Vs. BAR COUNCIL OF INDIA
|
March 10, 2017 |
|
ANIL SINGH AND ANOTHER Vs. NAUMI YADAV AND 2 OTHERS
|
March 9, 2017 |
|
ANIL YADAV Vs. STATE OF U P AND 3 OTHERS
|
March 10, 2017 |
|
ANIRUDDH SINGH Vs. D.D.C.
|
July 18, 2017 |
|
ANIS AHMAD KHAN ALIAS MASHOOQ AHMAD KHAN & ANOTHER Vs. STATE OF U P THROUGH PRIN SECY TRANSPORT DEPTT
|
May 12, 2017 |
|
ANISH SHAH Vs. STATE OF U.P.
|
November 3, 2017 |
|
ANJALI SONI Vs. STATE OF U P AND 4 OTHERS
|
December 18, 2017 |
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ANJALI VARSHNEY Vs. RAJENDRA VARSHNEY AND ANOTHER
|
November 16, 2017 |
|
ANJANI KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
May 8, 2017 |
|
ANJU KAPIL AND 5 OTHERS Vs. RAM KISHUN AND 5 OTHERS
|
April 25, 2017 |
|
ANJUMAN ISLAMIA MUSLIM ORPHANAGE Vs. MUSLIM ASSOCIATION AND ANOTHER
|
October 9, 2017 |
|
ANKIT GARG Vs. PUBLIC SERVICE COMMISSION
|
May 8, 2017 |
|
ANKIT SINGH Vs. STATE OF U P AND 3 ORS
|
February 14, 2017 |
|
ANKIT TIWARI Vs. UNION OF INDIA
|
May 19, 2017 |
|
ANKUR CARRIER EXPRESS CARGO SERVICE Vs. THE COMMISSIONER COMMERCIAL TAX
|
May 15, 2017 |
|
ANNAD KUMAR Vs. DINESH KUMAR
|
August 11, 2017 |
|
ANNAPURNA INTERNATIONAL Vs. STATE OF U.P.
|
September 20, 2017 |
|
ANNU KANANOJIA Vs. STATE OF U.P.
|
July 12, 2017 |
|
ANOOP AGRAWAL Vs. STATE OF U P AND ANOTHER
|
May 30, 2017 |
|
ANOOP KUMAR GOEL Vs. HIGH COURT OF JUDICATURE AT ALLD. THRU R.G.
|
January 3, 2017 |
|
ANOOP KUMAR SHIVHARE Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
|
March 29, 2017 |
|
ANOOP PUBLICITY, JHANSI Vs. STATE OF U P AND 7 OTHERS
|
July 28, 2017 |
|
ANOOP SHARMA Vs. STATE OF U.P.
|
March 29, 2017 |
|
ANSAL HOUSING AND CONSTRUCTION LTD RAJNAGAR Vs. COMMISSIONER OF COMMERCIAL TAX, U P LUCKNOW
|
May 19, 2017 |
|
ANSAL PROPERTIES & INFRASTRUCTURE LTD. THRU AUTHORIZED AND ANOTHER Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION THRU REGISTRAR & OTHERS
|
December 19, 2017 |
|
ANSAR AHMAD Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
April 11, 2017 |
|
ANSHU AGARWAL Vs. STATE OF U.P. & ANOTHER
|
June 7, 2017 |
|
ANSHUMAN RAI Vs. STATE OF U.P.
|
October 5, 2017 |
|
ANUJ GOYAL & OTHERS Vs. STATE OF U P & ANOTHER
|
May 8, 2017 |
|
ANUJ KUMAR VARSHNEY Vs. STATE OF U.P.
|
March 30, 2017 |
|
ANUJ TRIVEDI Vs. STATE OF U.P. AND OTHERS
|
August 31, 2017 |
|
ANUPRIYA PAL AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
January 31, 2017 |
|
ANURAG AWASTHI Vs. EXECUTIVE DIRECTOR PERSONNEL L.I.C.
|
August 23, 2017 |
|
ANURAG KUMAR Vs. STATE OF U P THRU PRIN SECY SOCIAL WELFARE DEPTT &
|
May 2, 2017 |
|
ANURAG PRAJAPATI Vs. STATE OF U.P.
|
June 15, 2017 |
|
ANWAR ALAM Vs. SMT. RAISA BANO
|
April 28, 2017 |
|
ANWAR ALI Vs. MOHD. IRFAN AND ANOTHER
|
January 25, 2017 |
|
ANWAR HUSSAIN Vs. STATE OF U P
|
June 13, 2017 |
|
APARNA RAI CHOUDHARY Vs. STATE OF U.P. AND OTHERS
|
September 5, 2017 |
|
APNA DAL Vs. ELECTION COMMISSION OF INDIA
|
January 3, 2017 |
|
APURVA SINGH Vs. KR. ANAND SINGH
|
May 17, 2017 |
|
AQUIL AHMAD Vs. STATE
|
July 31, 2017 |
|
ARANJAY JAIN Vs. STATE OF U P & ANOTHER
|
January 16, 2017 |
|
ARAUL REFRIGERATION INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX-II KANPUR
|
October 23, 2017 |
|
ARIF Vs. STATE OF U P
|
November 14, 2017 |
|
ARIF KHAN Vs. STATE OF U.P.
|
October 23, 2017 |
|
ARJUN Vs. STATE OF U P AND 6 OTHERS
|
December 1, 2017 |
|
ARJUN PRASAD BIND Vs. BOARD OF REVENUE THRU ITS CHAIRMAN & 2 OTHERS
|
May 30, 2017 |
|
ARJUN SINGH Vs. STATE OF U.P.
|
April 25, 2017 |
|
ARNOLD HARVEY Vs. KRISHNA KUMARI
|
November 17, 2017 |
|
ARPIT BANSAL Vs. UNION OF INDIA & 3 OTHERS
|
June 7, 2017 |
|
ARTI Vs. STATE OF U.P.
|
May 30, 2017 |
|
ARTI & ANOTHER Vs. STATE OF U P & 3 OTHERS
|
November 15, 2017 |
|
ARUN KUMAR Vs. STATE OF U P AND OTHERS
|
November 9, 2017 |
|
ARUN KUMAR Vs. STATE OF U.P. AND 4 OTHERS
|
September 1, 2017 |
|
ARUN KUMAR Vs. STATE
|
November 8, 2017 |
|
ARUN KUMAR Vs. STATE OF U.P.
|
April 28, 2017 |
|
ARUN KUMAR CHATURVEDI Vs. NIVAS SHARMA & OTHERS
|
November 10, 2017 |
|
ARUN KUMAR DEAN Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4
|
July 4, 2017 |
|
ARUN KUMAR GUPTA Vs. SANTOSH KUMAR AND 3 OTHERS
|
August 28, 2017 |
|
ARUN KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 17, 2017 |
|
ARUN KUMAR SAXENA Vs. STATE OF U.P. THROUGH PRIN. SECY. RURAL ENGINEERING DEPTT. L
|
April 12, 2017 |
|
ARUN KUMAR SINGH Vs. STATE OF U.P.
|
February 17, 2017 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH PRINCIPAL SECRETARY
|
October 27, 2017 |
|
ARUN KUMAR TARAIYA Vs. NEMI CHANDRA AND 18 OTHERS
|
February 16, 2017 |
|
ARUN KUMAR TIWARI Vs. STATE OF UTTAR PARDESH
|
August 25, 2017 |
|
ARUN MAAN Vs. STATE OF U.P. (ALLAHABAD)(D.B.)
|
November 3, 2017 |
|
ARUN PRADEEP SHUKLA Vs. STATE OF U.P. AND ANOTHER
|
February 9, 2017 |
|
ARUN SINGH Vs. STATE OF U.P.
|
August 30, 2017 |
|
ARVIND Vs. STATE
|
October 12, 2017 |
|
ARVIND DUBEY Vs. STATE OF U P
|
November 15, 2017 |
|
ARVIND KUMAR Vs. STATE OF U.P. & ANOTHER
|
February 8, 2017 |
|
ARVIND KUMAR Vs. STATE OF U.P.
|
April 20, 2017 |
|
ARVIND KUMAR AGARWAL Vs. TATE OF U.P. AND 5 ORS.
|
August 4, 2017 |
|
ARVIND KUMAR RAI Vs. STATE OF U.P. AND 7 OTHERS
|
December 14, 2017 |
|
ARVIND KUMAR SHUKLA Vs. STATE OF U.P.
|
October 5, 2017 |
|
ARVIND KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND 2 OTHERS
|
September 11, 2017 |
|
ARVIND NATH YADAV Vs. STATE OF U.P.
|
July 12, 2017 |
|
ARVIND SHARMA Vs. STATE OF U.P.
|
August 19, 2017 |
|
ARVIND SONI Vs. STATE OF U P AND 2 OTHERS
|
April 10, 2017 |
|
ARYA PRATINIDHI SABHA Vs. STATE OF U.P.
|
March 24, 2017 |
|
ARYA SAMAJ ARMAPUR ESTATE AND ANOTHER Vs. UNION OF INDIA AND 4 OTHERS
|
April 19, 2017 |
|
ASAD ALI Vs. STATE OF U P & ONE ANOTHER
|
December 4, 2017 |
|
ASHA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 17, 2017 |
|
ASHA RAM Vs. D D C & OTHERS
|
February 20, 2017 |
|
ASHA RASTOGI & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
January 19, 2017 |
|
ASHADEEN & OTHERS Vs. STATE OF U P
|
October 24, 2017 |
|
ASHFAQ AHMAD Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) & 10 OTHERS
|
August 24, 2017 |
|
ASHIQ ALIAS MALLI Vs. STATE OF U.P.
|
November 16, 2017 |
|
ASHISH Vs. M/S. DASS HITACHI LTD.
|
March 21, 2017 |
|
ASHISH GUPTA, SON OF BANKEY LAL GUPTA Vs. STATE OF U P
|
April 12, 2017 |
|
ASHISH KUMAR AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
December 18, 2017 |
|
ASHISH KUMAR SINGH @ PINTU SINGH Vs. STATE OF U.P.
|
August 4, 2017 |
|
ASHISH KUMAR TIWARI Vs. STATE OF U.P.
|
July 17, 2017 |
|
ASHISH KUMAR YADAV AND 19 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
February 15, 2017 |
|
ASHOK AND OTHERS Vs. STATE OF UTTAR PRADESH
|
December 14, 2017 |
|
ASHOK CHAWLA & ANOTHER Vs. STATE OF U P & ANOTHER
|
November 9, 2017 |
|
ASHOK DUTT Vs. SRI CHAND
|
July 20, 2017 |
|
ASHOK GARG Vs. STATE
|
April 12, 2017 |
|
ASHOK KUMAR Vs. BOARD OF REVENUE ALLAHABAD
|
January 31, 2017 |
|
ASHOK KUMAR Vs. STATE OF U P
|
November 17, 2017 |
|
ASHOK KUMAR Vs. STATE OF U P & ANOTHER
|
November 22, 2017 |
|
ASHOK KUMAR Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK AND OTHERS
|
February 10, 2017 |
|
ASHOK KUMAR Vs. STATE OF U.P. THRU. SECY.
|
May 8, 2017 |
|
ASHOK KUMAR & ANOTHER Vs. STATE OF U.P.
|
April 7, 2017 |
|
ASHOK KUMAR AND 2 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
April 17, 2017 |
|
ASHOK KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
ASHOK KUMAR JAIN AND 3 OTHERS Vs. GAURAV JAIN AND ANOTHER
|
November 30, 2017 |
|
ASHOK KUMAR JALAN Vs. STATE OF U.P. AND 2 OTHERS
|
January 6, 2017 |
|
ASHOK KUMAR MAURYA Vs. DISTRICT MAGISTRATE FAIZABAD
|
December 19, 2017 |
|
ASHOK KUMAR MAURYA Vs. STATE OF U.P. AND OTHERS
|
March 9, 2017 |
|
ASHOK KUMAR PANDEY Vs. STATE OF U.P. AND 3 OTHERS
|
November 3, 2017 |
|
ASHOK KUMAR SANT Vs. STATE OF U.P.
|
August 31, 2017 |
|
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
January 19, 2017 |
|
ASHOK KUMAR SRIVASTAVA & ANOTHER Vs. STATE OF U P THRU PRIN SECY OF HOME U P & ORS
|
February 23, 2017 |
|
ASHOK KUMAR TEWARI Vs. STATE OF U P AND ANOTHER
|
May 10, 2017 |
|
ASHOK PANDE AND ANOTHER Vs. UNION OF INDIA THROUGH ITS CABINET SECRETARY SOUTH BLOCK NEW DELHI
|
November 2, 2017 |
|
ASHOK PATHAK Vs. REGISTRAR,COOPERATIVE SOCIETIES & OTHERS
|
July 28, 2017 |
|
ASHOK PRATAP RAI Vs. STATE OF U.P.
|
May 9, 2017 |
|
ASHOK SHARMA Vs. STATE OF U.P.
|
May 9, 2017 |
|
ASHOK SRIVSTAVA Vs. SRI CHANDRA NARAIN MISRA
|
August 8, 2017 |
|
ASHOK THAKUR Vs. BOARD OF REVENUE U.P. AT LUCKNOW AND 2 OTHERS
|
January 13, 2017 |
|
ASHRAF AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 10, 2017 |
|
ASHUTOSH DWIVEDI Vs. STATE OF U.P.
|
August 11, 2017 |
|
ASHUTOSH KUMAR SINGH AND 20 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
|
October 13, 2017 |
|
ASHWANI Vs. STATE
|
November 13, 2017 |
|
ASHWANI KUMAR (HUSBAND) AND 8 ORS Vs. STATE OF U P AND 2 ORS
|
March 24, 2017 |
|
ASHWINI KUMAR Vs. STATE OF U.P. AND 2 OTHERS
|
January 11, 2017 |
|
ASLAM Vs. STATE OF U P
|
September 1, 2017 |
|
ASLAM AND ANR. Vs. STATE OF U.P.
|
May 17, 2017 |
|
ASMA Vs. STATE OF U.P. AND OTHERS
|
January 3, 2017 |
|
ASSISTANT COMMISSIONER OF INCOME TAX, FAIZABAD Vs. M/S. SURYA INTERNATIONAL (P) LTD.
|
September 6, 2017 |
|
ASSISTANT SUPERINTENDENTS, GOVERNMENT OBSERVATION HOMES UNION & OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 21, 2017 |
|
ASST COMMISSIONER OF INCOME TAX-I Vs. AGRA DEVELOPMENT AUTHORITY
|
December 7, 2017 |
|
ATAL PAL Vs. STATE OF U.P.
|
May 18, 2017 |
|
ATAR SINGH Vs. STATE OF U.P.
|
May 25, 2017 |
|
ATEEQ AHAMD KHAN Vs. STATE OF U.P. AND OTHERS
|
August 4, 2017 |
|
ATHAR HUSSAIN Vs. SMT. RAZDA BEGUM
|
February 27, 2017 |
|
ATIQ ZAMA KHAN Vs. BOARD OF REVENUE ALLD.
|
January 5, 2017 |
|
ATIQUE AHMED Vs. STATE OF U.P.
|
April 13, 2017 |
|
ATIQUE AHMED Vs. STATE OF U P
|
May 29, 2017 |
|
ATTAR SINGH CHINGA Vs. STATE OF U.P.
|
January 16, 2017 |
|
ATUL Vs. STATE OF U.P THRU PRIN SECY HIGHER EDU LKO AND ORS
|
February 14, 2017 |
|
ATUL GUPTA Vs. VIVEK GUPTA
|
November 15, 2017 |
|
ATUL KUMAR Vs. STATE OF U.P.
|
May 15, 2017 |
|
ATUL KUMAR AND ORS. Vs. STATE OF U.P.
|
November 28, 2017 |
|
ATUL KUMAR DUBEY Vs. STATE OF U.P.
|
April 25, 2017 |
|
ATUL SHARMA Vs. STATE OF U.P. THRU. PRIN. SECY.(HOME) AND OTHERS
|
January 20, 2017 |
|
ATUL SHARMA Vs. STATE OF U.P. THROU. ITS PRIN. SECY. DEPTT. OF HOUSING
|
February 7, 2017 |
|
AUM JEWELS AND 3 OTHERS Vs. VIJAYA BANK
|
March 30, 2017 |
|
AURANGJEB KHAN Vs. UNION OF INDIA
|
March 6, 2017 |
|
AVADESH AND ANOTHER Vs. STATE OF U P
|
September 14, 2017 |
|
AVANISH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION & 66 OTHERS
|
December 22, 2017 |
|
AVAS AYUKTA UP AVAS EVAM VIKAS PARISHAD & ANOTHER Vs. RAJ KUMAR & OTHERS
|
February 22, 2017 |
|
AVINASH CHANDRA Vs. STATE OF U P AND 3 OTHERS
|
October 26, 2017 |
|
AVINASH CHANDRA BAJPAI Vs. STATE OF U.P.
|
September 6, 2017 |
|
AVINASH CHAUHAN Vs. STATE OF U.P.
|
February 8, 2017 |
|
AVIRAL JAIN Vs. STATE OF U P & ANOTHER
|
May 19, 2017 |
|
AWADESH NARAYAN SINGH Vs. STATE OF U P AND 4 ORS
|
December 4, 2017 |
|
AWADH BIHARI Vs. STATE OF U P THRU PRIN SECY SECONDARY EDUCATION &
|
April 3, 2017 |
|
AWADH KUMAR SINGH Vs. UNION OF INDIA THRU. SECY., DEPTT. OF PETROLEUM AND NATURAL GAS
|
February 16, 2017 |
|
AWADHES KUMAR PANDEY Vs. TARKESHWAR NATH PANDEY AND ANOTHER
|
October 30, 2017 |
|
AWADHESH KUMAR SHARMA Vs. STATE OF U.P.
|
May 26, 2017 |
|
AWADHESH PRATAP SINGH (GODAM IN CHARGE ) Vs. STATE OF U P AND 4 OTHERS
|
June 9, 2017 |
|
AWADHESH RICE MILL, BARGAH, MUNDERWA BAZAR, BASTI Vs. COMMISSIONER, TRADE TAX U.P. LUCKNOW
|
November 8, 2017 |
|
AWADHESH SHUKLA & ANR Vs. STATE OF U P & ANR
|
January 10, 2017 |
|
AWADHESH SINGH Vs. ADDL. COMMISSIONER & OTHERS
|
August 4, 2017 |
|
AWADHESH SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ DEPTT. AND ORS.
|
April 12, 2017 |
|
AWDHESH NARAYAN TIWARI AND 2 ORS. Vs. STATE OF U.P. AND ANOTHER
|
November 28, 2017 |
|
AWDHESH PRATAP SINGH Vs. STATE OF U.P. & OTHERS
|
September 22, 2017 |
|
AYODHYA PRASAD AND ANOTHER Vs. STATE OF U P AND OTHERS
|
May 19, 2017 |
|
AYUB KHAN Vs. SMT. SHAKILA ASRAF AND ORS.
|
August 17, 2017 |
|
AYUSH PANDEY ( FOUTH BAIL ) Vs. STATE OF U P
|
June 13, 2017 |
|
AZAD Vs. STATE OF U P
|
August 19, 2017 |
|
AZAD KHAN Vs. RIYAJUDDIN
|
March 21, 2017 |
|
AZAM Vs. STATE OF U P
|
August 17, 2017 |
|
AZIZ ALAM @ GUDDU Vs. SMT. MALTI VAISH AND 4 ORS.
|
November 22, 2017 |
|
B.D.A. BARAILLY Vs. A.D.J.
|
January 18, 2017 |
|
B.K. TIWARI Vs. STATE OF U.P. AND ANOTHER ON
|
January 20, 2017 |
|
BABBAN RAI & OTHERS Vs. STATE OF U P
|
September 1, 2017 |
|
BABBAN SINGH Vs. U P SECONDARY EDUCATION SERVICES COMMISSION & OTHE
|
September 5, 2017 |
|
BABBAN SINGH AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
January 23, 2017 |
|
BABBOO Vs. DY DIRECTOR OF CONSOLIDATION & 4 OTHERS
|
November 1, 2017 |
|
BABLU ALIAS SANJEEV MISHRAM Vs. STATE OF U P
|
November 14, 2017 |
|
BABU Vs. STATE OF U.P.
|
February 6, 2017 |
|
BABU AND ANOTHER Vs. THE STATE OF U.P. AND 4 OTHERS
|
January 3, 2017 |
|
BABU BANARASI DAS UNIVERSITY LUCKNOW Vs. STATE OF U.P.
|
May 30, 2017 |
|
BABU LAL Vs. SMT. MANJU JAIN AND ANOTHER
|
October 23, 2017 |
|
BABU LAL Vs. STATE OF U.P. AND ANOTHER
|
September 7, 2017 |
|
BABU RAM Vs. STATE OF U P & OTHERS
|
October 30, 2017 |
|
BABU RAM @ BABAU Vs. STATE OF U.P.
|
January 12, 2017 |
|
BABU RAM AND OTHERS Vs. A.D.C. AND OTHERS
|
November 21, 2017 |
|
BABU SON OF RAM SAHAI Vs. STATE OF U.P.
|
March 22, 2017 |
|
BACHCHEY LAL & 6 OTHERS Vs. STATE OF U P & ANOTHER
|
November 29, 2017 |
|
BACHCHU Vs. STATE OF U.P.
|
May 31, 2017 |
|
BACHCHU @ TINDA @ NABAB SINGH Vs. STATE OF U.P.
|
July 28, 2017 |
|
BACHCHU PRASAD & OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ...
|
December 1, 2017 |
|
BADALU Vs. STATE OF U.P.
|
July 24, 2017 |
|
BADAM SINGH Vs. STATE OF U P
|
October 13, 2017 |
|
BADARI PRASAD S/O SRI RAM LAL Vs. STATE OF U P
|
February 9, 2017 |
|
BADAUN DUGDH UTPADAK SAHKARI SANGH, LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
|
May 8, 2017 |
|
BADRI PRASAD AND ANOTHER Vs. GANESH PRASAD AND OTHERS
|
August 11, 2017 |
|
BADRI PRASAD TIWARI & 7 ORS Vs. STATE OF U P & ANOTHER
|
January 27, 2017 |
|
BADRUDDIN Vs. STATE OF UTTAR PRADESH
|
September 8, 2017 |
|
BADSHAH HUSSAIN ALIAS BASHSHAN Vs. SAIF KHAN AND ANOTHER
|
February 17, 2017 |
|
BAHADUR SINGH Vs. STATE OF U P
|
October 25, 2017 |
|
BAHORI AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 10, 2017 |
|
BAHRAICHEE Vs. UPPER AYUKT BASTI MANDAL
|
July 31, 2017 |
|
BAIJIL SALIBEN Vs. STATE OF U P
|
November 30, 2017 |
|
BAIJNATH AND 2 OTHERS Vs. BOARD OF REVENUE ALLAHABAD AND 6 OTHERS
|
November 1, 2017 |
|
BAJRANGI Vs. D.D.C.
|
May 12, 2017 |
|
BAJRANGI TIWARI Vs. THE COMMISSIONER DEVI PATAN MANDAL GONDA AND ANOTHER
|
October 26, 2017 |
|
BAL MUKUND TIWARI Vs. STATE OF U.P. AND OTHERS
|
July 26, 2017 |
|
BALA DEVI Vs. STATE OF U.P.
|
April 6, 2017 |
|
BALA DEVI (SMT.) Vs. MUKHTYAR SINGH
|
May 19, 2017 |
|
BALA PATI Vs. CIVIL JUDGE MOHANLALGANJ
|
April 24, 2017 |
|
BALAK RAM AND OTHERS. Vs. STATE OF U.P.
|
December 20, 2017 |
|
BALBIR SINGH Vs. U.P.S.R.T.C. AND OTHERS
|
July 7, 2017 |
|
BALBIR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
|
BALDEO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD/SULTANPUR
|
January 10, 2017 |
|
BALDEV RAJ AHUJA Vs. SMT. JYOTI SINGH AND 2 OTHERS
|
July 6, 2017 |
|
BALDEV RAJ AHUJA Vs. MAHESH CHANDRA AHUJA
|
May 31, 2017 |
|
BALE SINGH Vs. ADDITIONAL COMMISSIONER
|
April 19, 2017 |
|
BALENDRA BHUSHAN SINGH Vs. SHEKHAR SINGH AND (2) ORS.
|
July 28, 2017 |
|
BALIRAM Vs. STATE OF U P AND 2 OTHERS
|
May 11, 2017 |
|
BALIRAM YADAV Vs. BOARD OF REVENUE LKO AND OTHERS
|
November 1, 2017 |
|
BALJEET AND 10 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
April 17, 2017 |
|
BALJEET SINGH Vs. PRATAP SINGH
|
June 9, 2017 |
|
BALKRISHNA SHARMA Vs. STATE OF U P AND ANOTHER
|
November 8, 2017 |
|
BALRAM Vs. DR. SURIBHI SHUKLA
|
May 18, 2017 |
|
BALRAM & ANOTHER Vs. STATE OF U.P.
|
December 11, 2017 |
|
BALRAM & ANOTHER Vs. STATE OF U.P.
|
December 5, 2017 |
|
BALRAMPUR CHINI MILL LTD Vs. STATE OF U P THROUGH PRIN SECY EXCISE COMMISSIONER
|
March 23, 2017 |
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BALRAMPUR CHINI MILLS LTD BALRAMPUR THRU DIRECTOR Vs. MUNNI DEVI W/O LATE MANGAL & ORS
|
May 25, 2017 |
|
BALVEER SINGH BANSAL Vs. UNION OF INDIA
|
April 18, 2017 |
|
BALWANT SINGH Vs. STATE OF U P
|
August 9, 2017 |
|
BAMB BAHADUR YADAV Vs. STATE OF U P THRU PRIN SECY REVENUE DEPTT LKO & 3
|
May 11, 2017 |
|
BANARAS CHEMICAL FACTORY Vs. COMMISSIONER INCOME TAX
|
March 23, 2017 |
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BANI SINGH Vs. STATE OF U.P. AND 3 OTHERS
|
August 3, 2017 |
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BANK OF BARODA, BRANCH COLLECTORGANJ Vs. SHRI ABHISHEK TEWARI AND ANOTHER
|
April 19, 2017 |
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BANKEY BIHARI Vs. KAUSHLESH TRIPATHI
|
July 20, 2017 |
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BANKEY BIHARI RASTOGI AND OTHERS Vs. STATE
|
December 18, 2017 |
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BANS RAJ AND ANOTHER Vs. JEET NARAIN AND 9 OTHERS
|
June 15, 2017 |
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BANSHI LAL Vs. STATE OF U.P.
|
February 27, 2017 |
|
BANSHI LAL (DECEASED) AND OTHERS Vs. RAM LAL AND OTHERS
|
December 22, 2017 |
|
BANSHRAJ RAM Vs. UNION OF INDIA AND 4 OTHERS
|
May 11, 2017 |
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BANSI LAL AND OTHERS Vs. STATE OF U P
|
September 8, 2017 |
|
BANTA SINGH Vs. STATE OF U.P.
|
December 4, 2017 |
|
BANWARI Vs. STATE OF U.P. AND ANOTHER
|
November 30, 2017 |
|
BANWARI LAL TODI Vs. STATE OF U.P. AND OTHERS
|
August 30, 2017 |
|
BARATI Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
March 24, 2017 |
|
BARDANI @ KADHORA Vs. STATE OF U.P.
|
April 12, 2017 |
|
BARE KHAN SON OF GULZAR KHAN Vs. STATE OF U P
|
April 27, 2017 |
|
BASANT Vs. ISHRI
|
May 12, 2017 |
|
BASANT KUMAR MEHROTRA Vs. RAM LAXMAN JANKI VIRAJMAN MANDIR
|
March 29, 2017 |
|
BASHIR KHAN Vs. SOMNATH
|
May 12, 2017 |
|
BECHAN SHAH Vs. STATE OF U.P.
|
September 19, 2017 |
|
BECHEY LAL Vs. STATE OF U.P
|
July 14, 2017 |
|
BECHEY LAL & 6 OTHERS Vs. STATE
|
August 4, 2017 |
|
BED PRAKASH AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 6, 2017 |
|
BEENA AND 3 OTHERS Vs. SAVITA
|
December 5, 2017 |
|
BEERJA NISHAD Vs. RAMDEEN AND 5 OTHERS
|
February 20, 2017 |
|
BEG RAM & ANOTHER Vs. STATE OF U P
|
April 28, 2017 |
|
BETA @ VIDYA SAGAR AND ORS. Vs. STATE OF U.P.
|
March 1, 2017 |
|
BHAGAWAT Vs. STATE OF U.P.
|
October 31, 2017 |
|
BHAGIRATH & 4 ORS Vs. D M , LAKHIMPUR KHERI & 2 ORS
|
November 27, 2017 |
|
BHAGWAN DAS & OTHERS Vs. STATE OF U P
|
May 19, 2017 |
|
BHAGWAN DIN & OTHERS Vs. STATE OF U P
|
August 18, 2017 |
|
BHAGWAN SINGH Vs. STATE OF U P
|
May 5, 2017 |
|
BHAGWAN SINGH Vs. STATE OF U.P.
|
July 26, 2017 |
|
BHAGWANDEEN Vs. ADDL. COMMISSIONER JUDICIAL DIVISION LKO
|
March 30, 2017 |
|
BHAGWATI PRASAD AGARWAL ENGINEERING WORKS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 17, 2017 |
|
BHAIRON PRASAD Vs. STATE
|
January 12, 2017 |
|
BHANU LATA GUPTA Vs. SMT. ANUBHA RATHI AND 2 OTHERS
|
September 5, 2017 |
|
BHANU PRATAP SINGH Vs. UNION OF INDIA & OTHERS
|
July 11, 2017 |
|
BHARAT & 2 OTHERS Vs. STATE OF U P
|
March 2, 2017 |
|
BHARAT BHUSHAN AND 3 OTHERS Vs. RAJENDRA KUMAR
|
November 27, 2017 |
|
BHARAT LAL YADAV Vs. STATE OF U P AND 3 OTHERS
|
November 14, 2017 |
|
BHARAT PETROLEUM CORPORATION LTD THRU ITS TERRITORY MANAGER Vs. STATE OF U P & ORS
|
November 29, 2017 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESHWAR DAYAL
|
August 3, 2017 |
|
BHARAT SINGH Vs. ADDL. COMMISSIONER AND OTHERS
|
April 11, 2017 |
|
BHARTI Vs. STATE OF U.P.
|
February 22, 2017 |
|
BHARTI AGARWAL Vs. SHRI RAM NET A.C.J.M. SAHARANPUR
|
May 5, 2017 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. UMESH CHANDRA AND OTHERS
|
May 15, 2017 |
|
BHARTIYA LAGHU MADHYAMIK VIDYALAYA THRU MANAGER Vs. STATE OF U P THRU SECY OF BASIC EDU CIVIL SECTT LK
|
August 31, 2017 |
|
BHARTIYA YUVA SHAKTI KALYANAM SAMITI THRU. MEMBER MURTAZA ALI Vs. STATE OF U.P. THRU. CHIEF SECY. AND ORS.
|
March 1, 2017 |
|
BHAURAO S/O SHANKARRAO GAIDHANE Vs. STATE OF MAHARASHTRA
|
December 8, 2017 |
|
BHAWANI PRASAD VERMA Vs. STATE OF U P THROUGH PRIN SECY MEDICAL EDU LKO & O
|
April 11, 2017 |
|
BHEEM SEN SINGH Vs. STATE OF U.P.
|
March 27, 2017 |
|
BHEEM SINGH Vs. STATE OF U P
|
July 11, 2017 |
|
BHEEMSEN AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 6, 2017 |
|
BHEL SHIKSHA NIKETAN Vs. DEPUTY LABOUR COMMISSIONER, JHANSI AND OTHERS
|
September 7, 2017 |
|
BHIKHU Vs. A D C
|
May 18, 2017 |
|
BHIM MOTORS PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAX U.P. AT LUCKNOW
|
August 29, 2017 |
|
BHIM SINGH Vs. STATE OF U P AND OTHERS
|
August 8, 2017 |
|
BHOLA MAURYA Vs. STATE OF U.P. AND 2 OTHERS
|
March 30, 2017 |
|
BHOLA NATH PANDEY Vs. STATE OF U P AND 4 OTHERS
|
May 23, 2017 |
|
BHOLA PANDEY Vs. JITENDRA PRASAD,PRINCIPAL SECRETARY U P AT LKO
|
July 28, 2017 |
|
BHOLE SHARMA Vs. STATE
|
October 9, 2017 |
|
BHOOLEY SINGH Vs. STATE OF U P & OTHERS
|
December 22, 2017 |
|
BHOOP KISHORE PRAMOD KUMAR THRU ITS PROP PRAMOD KUMAR Vs. COMMISSIONER OF TRADE TAX
|
November 17, 2017 |
|
BHOORA @ FIROZ Vs. STATE OF U.P. AND 2 OTHERS
|
August 28, 2017 |
|
BHOOREY SINGH Vs. STATE OF U.P. & ANOTHER
|
January 23, 2017 |
|
BHOOTPURVA SAINIK SECURITY GURAD Vs. COMMISSIONER CUSTOM & CENTRAL EXCISE AND SERVICE TAX
|
September 5, 2017 |
|
BHOPAL SINGH & OTHERS Vs. STATE OF U P
|
December 12, 2017 |
|
BHRIGHU AND 2 OTHERS Vs. SMT. DHANESHARI AND ANOTHER
|
May 26, 2017 |
|
BHUMI RAJ Vs. STATE OF U.P.
|
April 20, 2017 |
|
BHUPENDRA PRATAP SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT OF HANDICAP WELF
|
June 15, 2017 |
|
BHUPENDRA SINGH @ BHUPATI AND ANOTHER Vs. STATE OF U.P.
|
January 10, 2017 |
|
BHUPENDRA SINGH RAWAT Vs. STATE OF U P THRU PRIN SECY DEPTT OF AGRICULTURE E
|
April 10, 2017 |
|
BHURA AND ANOTHER Vs. STATE
|
July 21, 2017 |
|
BHURA SHEKH Vs. STATE OF U P
|
September 18, 2017 |
|
BHURI SINGH AND OTHERS Vs. SRI DARSHAN SINGH AND OTHERS
|
May 16, 2017 |
|
BHUVNESH PACHAURI Vs. STATE OF U.P.
|
November 27, 2017 |
|
BHUWAL KAHAR Vs. STATE OF UTTAR PRADESH
|
April 28, 2017 |
|
BHUWANESH KUMAR Vs. STATE OF U.P. AND 28 OTHERS
|
November 2, 2017 |
|
BIBHA SINGH KUSHAWAHA Vs. U P BASIC EDUCATION BOARD, ALLAHABAD AND 3 OTHERS
|
July 19, 2017 |
|
BIBHUTI KUSHWAHA Vs. UNION OF INDIA
|
April 7, 2017 |
|
BIJAY BAHADUR SINGH Vs. STATE OF U.P
|
May 15, 2017 |
|
BIJENDR Vs. STATE OF U.P.
|
January 17, 2017 |
|
BIJENDRA SINGH AND 2 OTHERS Vs. ADDITIONAL DISTRICT MAGISTRATE AND 3 OTHERS
|
December 5, 2017 |
|
BIJLESHWARI Vs. STATE OF U.P.
|
February 2, 2017 |
|
BILATUN NISHA Vs. STATE OF U P AND 2 OTHERS
|
December 14, 2017 |
|
BIMLENDRA MOHAN PRATAP MISHRA AND ANOTHER Vs. STATE OF U.P. THROU. ITS PRIN. SECY. URBAN PLANNING & DEVP. & ORS.
|
February 14, 2017 |
|
BIOTECH INTERNATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 24, 2017 |
|
BIRENDRA KUMAR Vs. BOARD OF REVENUE
|
July 5, 2017 |
|
BIRENDRA KUMAR SHARMA Vs. CHHUNNA LAL @ CHUNNI LAL
|
May 16, 2017 |
|
BIRENDRA KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND 7 OTHERS
|
September 22, 2017 |
|
BISHAMBHAR Vs. STATE OF U.P.
|
May 16, 2017 |
|
BITTU AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
BOARD OF DIRECTORS Vs. STATE INFORMATION COMMISSION, LUCKNOW
|
October 27, 2017 |
|
BOARD OF DIRECTORS/C/M ADMINISTRATIVE COMMITTEE Vs. STATE INFORMATION COMMISSION, LUCKNOW
|
October 27, 2017 |
|
BOBY Vs. STATE OF U.P.
|
May 30, 2017 |
|
BODHAN SINGH Vs. STATE
|
May 26, 2017 |
|
BOMAN NANAWATI Vs. ADDL. DISTRICT JUDGE ALLAHABAD AND ANOTHER
|
September 13, 2017 |
|
BONEY KAPOOR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 8, 2017 |
|
BRAHAM KISHORE @ LADETI AND OTHERS Vs. STATE OF U.P.
|
August 28, 2017 |
|
BRAHAMANAND SINGH & 14 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE LKO. & ORS.
|
September 19, 2017 |
|
BRAHMA DEV Vs. STATE OF U.P.
|
August 3, 2017 |
|
BRAHMA PRAKASH PANDEY Vs. STATE OF U.P.
|
August 4, 2017 |
|
BRAHMANAND Vs. STATE OF U.P.
|
March 29, 2017 |
|
BRAHMJEET Vs. BOARD OF REVENUE U.P., MEERUT CAMP AND OTHERS
|
January 17, 2017 |
|
BRAJESH CHAUBEY Vs. DISTRICT MAGISTRATE
|
March 6, 2017 |
|
BRIG. SUKHJIT SINGH Vs. STATE OF U.P. AND 2 OTHERS
|
January 17, 2017 |
|
BRIJ BHUSHAN DUTTA Vs. STATE OF U.P. THROUGH REVENUE SECRETARY AND OTHERS
|
September 20, 2017 |
|
BRIJ BIHARI SHARMA Vs. STATE OF U P THRU SECRY AND 3 OTHERS
|
November 13, 2017 |
|
BRIJ GOPAL MISHRA Vs. DR. MANORAMA SRIVASTAVA
|
July 19, 2017 |
|
BRIJ KISHOR TRIVEDI Vs. KANPUR DEVELOPMENT AUTHORITY
|
December 5, 2017 |
|
BRIJ KISHORE AND 3 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA AND 6 OTHERS
|
March 2, 2017 |
|
BRIJ MOHAN Vs. STATE OF U.P. AND 5 OTHERS
|
January 16, 2017 |
|
BRIJ MOHAN Vs. RAMESHWARI SAXENA AND 3 OTHERS
|
December 14, 2017 |
|
BRIJ MOHAN AND 36 OTHERS Vs. STATE OF U.P. THRU SPECIAL SECY. AND 6 OTHERS
|
March 7, 2017 |
|
BRIJ MOHAN SINGH & OTHERS Vs. SHEO PAL SINGH & OTHERS
|
August 8, 2017 |
|
BRIJ PAL SINGH AND ANOTHER Vs. STATE OF U P
|
June 8, 2017 |
|
BRIJBHUSHAN Vs. RAJESH AND 20 OTHERS
|
February 20, 2017 |
|
BRIJENDRA NATH SINGH Vs. UNION OF INDIA
|
August 8, 2017 |
|
BRIJENDRA PAL SINGH AND 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE HARDOI AND 8 OTHERS
|
October 26, 2017 |
|
BRIJENDRA SINGH Vs. COLLECTOR ALIGARH
|
October 12, 2017 |
|
BRIJESH Vs. STATE OF U P
|
March 3, 2017 |
|
BRIJESH Vs. STATE OF U P
|
July 10, 2017 |
|
BRIJESH ALIAS GUDDU Vs. STATE OF U.P.
|
May 30, 2017 |
|
BRIJESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
February 3, 2017 |
|
BRIJESH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 26, 2017 |
|
BRIJESH KUMAR AND 5 OTHERS Vs. STATE OF U P & ANOTHER
|
December 1, 2017 |
|
BRIJESH KUMAR UPADHYAYA Vs. STATE OF U.P.
|
August 23, 2017 |
|
BRIJESH PRASAD MISHRA @ MUNNOO MAHARAJ & ANOTHER Vs. STATE OF U P
|
September 20, 2017 |
|
BRIJESH SHUKLA Vs. STATE OF U P
|
March 27, 2017 |
|
BRIJESH SINGH Vs. STATE OF U P
|
May 9, 2017 |
|
BRIJKISHOR NEEKHARA ADVOCATE Vs. HARI PRAKASH
|
October 23, 2017 |
|
BRIJSEWAK GUPTA Vs. STATE OF U.P. & 3 OTHERS
|
March 8, 2017 |
|
BRIJVEER SINGH Vs. STATE OF U.P.
|
July 3, 2017 |
|
BRINDABAN BEHARI LAL SRIVASTAVA AND 2 OTHERS Vs. STATE OF U.P. THRU. PRIN.SECY., WOMEN & CHILD WELFARE AND ANOTHER
|
January 24, 2017 |
|
BUDDHRAJ Vs. STATE OF U.P. AND 4 OTHERS
|
January 17, 2017 |
|
BUDDHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION (ADMINISTRATION)
|
April 11, 2017 |
|
BUDH SEN & 3 OTHERS Vs. STATE OF U P & 3 OTHERS
|
November 15, 2017 |
|
BULANDSHAHAR DEVELOPMENT AUTHORITY Vs. SKY BUILDER CONTRACTOR, GHAZIABAD
|
March 28, 2017 |
|
BUTA SINGH Vs. STATE OF U.P.
|
May 3, 2017 |
|
C.G.M., TECHNICAL, U.P.S.R.T.C. Vs. PAWAN KUMAR RAI
|
May 18, 2017 |
|
C.T.T. Vs. M/S D.B. & CO. SHAHGANJ SULTANPUR
|
July 18, 2017 |
|
C/M AGRASEN INTER COLLEGE, LUCKNOW THRU. MANAGER Vs. STATE OF U.P.
|
March 10, 2017 |
|
C/M AL-JAMIATUL GHAUSIA ARABIC COLLEGE SAMITI UTRAULA Vs. STATE OF U.P.
|
May 9, 2017 |
|
C/M BALWANT RURAL ENGINEERING INSTITUTE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2017 |
|
C/M CAPTAIN SHANKAR DHWAJ AUDHYOGIK VIDYALAYA AND Vs. STATE OF U P AND 4 OTHERS
|
February 28, 2017 |
|
C/M DWAPAR VIDYAPEETH PARISHAD Vs. STATE OF U.P.
|
September 7, 2017 |
|
C/M GRAM VIKAS SHIKSHA SAMITI AND ANOTHER Vs. STATE OF U.P. AND 7 OTHERS
|
January 20, 2017 |
|
C/M INTER COLLEGE Vs. STATE OF U.P.
|
July 4, 2017 |
|
C/M KASHI BALIKA SHIKSHA NIKETAN INTER COLLEGE THR Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU LKO & OR
|
September 8, 2017 |
|
C/M KEDAR NATH SHIKSHAN SANSTHAN SONGAON Vs. STATE OF U.P.
|
December 1, 2017 |
|
C/M KSHETRIY SHRI GANDHI AASHRAM MAGHAR AND ANOTHER Vs. PRESCRIBED AUTHORITY/S D M KHALILABAD AND 11 OTHERS
|
December 7, 2017 |
|
C/M MADARSA HANFIYA ZIYAUL QUARAN THRU MEMBER/SECY. & ANR. Vs. STATE OF U.P. THRU SECY. MINORITY WELFARE DEPTT. LKO. & ORS.
|
January 24, 2017 |
|
C/M MADHADEVI HARIJAN BAL VIDYALAYA AND ANOTHER Vs. STATE OF U P AND 7 OTHERS
|
September 12, 2017 |
|
C/M MOHAMMADPUR EDUCATIONALAND WELFARE SOCIETY Vs. STATE OF U.P.
|
February 22, 2017 |
|
C/M MOHAN LAL ADARSH PURVA M.V. SALEMPUR Vs. STATE OF U.P. AND OTHERS
|
November 3, 2017 |
|
C/M MOHAN VIDYA MANDIR INTER ... Vs. STATE OF U.P. AND 3 OTHERS
|
November 28, 2017 |
|
C/M OF JANTA INTERMEDIATE COLLEGE,KOTWAKALA,DISTT KUSHINAGAR Vs. STATE OF U P AND 4 OTHERS
|
November 27, 2017 |
|
C/M OF NEHRU KISSAN VIDYALAYA JR. HIGH SCHOOL Vs. STATE OF U.P. AND 2 ORS.
|
January 31, 2017 |
|
C/M OF SRI RADHA KRISHNA ADARSH SANNSKRIT VIDYALAYA & ANR. Vs. STATE OF U.P.
|
October 5, 2017 |
|
C/M PT. RAM SHABD SMRITI MAHAVIDYALAYA & ANR.(5900 M/S 2017) Vs. DR. RAM MANOHAR LOHIYA AVADH UNIVERSITY FAIZABAD & 2 OTHERS
|
March 24, 2017 |
|
C/M SACRED HEART CATHOLIC EDU.SOCIETY THRU. MANAGER AND ANR. Vs. ELECTION COMMISSION OF INDIA NEW DELHI AND 2 ORS.
|
February 9, 2017 |
|
C/M SRI GANDHI INTER COLLEGE, GORAKHPUR Vs. BAL MUKUND SINGH
|
May 31, 2017 |
|
C/M SRI UMED RAI BHARTIYA INTER COLLEGE Vs. STATE OF U.P.
|
May 12, 2017 |
|
C/M THE DADAR ASHRAM TRUST, BALLIA AND ANOTHER Vs. DR. CHANDRASHEKHAR PANDEY AND 5 OTHERS
|
August 25, 2017 |
|
C/M VIDYA VIHAR INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
|
May 3, 2017 |
|
C/M, BALIKA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
March 4, 2017 |
|
C/M, GOPAL BALAK JR. HIGH SCHOOL Vs. INDER MOHAN OBEROI
|
May 16, 2017 |
|
C/M. D.P.S.N. INTER COLLEGE Vs. STATE OF U.P.
|
November 29, 2017 |
|
CANTONMENT BOARD Vs. GURU TEG BAHADUR PUBLIC SCHOOL
|
May 8, 2017 |
|
CAPTAIN SHANKAR DHWAJ AUDHYOGIK VIDYALAYA AND ANOT Vs. STATE OF U P AND 4 OTHERS
|
April 7, 2017 |
|
CCE, ALLAHABAD Vs. M/S HI
|
November 30, 2017 |
|
CENTRAL COUNCIL RADHASOAMI SATSANG AND 21 OTHERS Vs. DR. D.K. HAZRA
|
February 22, 2017 |
|
CENTRAL ELECTRONICS LTD Vs. COMMISSIONER OF TRADE TAX, U P, LUCKNOW
|
November 27, 2017 |
|
CENTRAL ELECTRONICS LTD. Vs. FRIENDS CABLE INDUSTRIES, NOIDA
|
September 14, 2017 |
|
CENTRAL TRANSPORT CORPORATION OF INDIA Vs. THE COMMISSIONER
|
February 15, 2017 |
|
CENTRAL WAREHOUSING CORPORATION Vs. DISTRICT JUDGE, GHAZIABAD AND ANR
|
July 28, 2017 |
|
CESTAT BAR ASSOCIATION Vs. UNION OF INDIA THRU SECY DEPT OF REVE AND 4 OTHERS
|
November 7, 2017 |
|
CHAIRMAN / MANAGING DIRECTOR, U P POWER CORPORATIO Vs. DIVYA MANI TRIPATHI AND ANOTHER
|
January 25, 2017 |
|
CHAIRMAN ALLAHABAD U P GRAMIN BANK AND ANOTHER Vs. ANIL KUMAR KESARWANI
|
May 25, 2017 |
|
CHAMAN LAL Vs. DUKHRAN
|
May 5, 2017 |
|
CHAND Vs. STATE OF U.P.
|
May 16, 2017 |
|
CHAND MOHD. Vs. STATE OF U.P.
|
May 25, 2017 |
|
CHANDAN RAJ GOPAL Vs. STATE OF U.P.
|
August 21, 2017 |
|
CHANDRA BHAL Vs. BALKRISHNA SHUKLA
|
November 10, 2017 |
|
CHANDRA BHAN Vs. ASHWATI
|
May 26, 2017 |
|
CHANDRA BHAN AND ANOTHER Vs. STATE OF U P
|
December 5, 2017 |
|
CHANDRA BHAN SINGH Vs. STATE OF U P AND 2 OTHERS
|
November 15, 2017 |
|
CHANDRA BHAN SINGH Vs. STATE OF U.P.
|
September 22, 2017 |
|
CHANDRA BHUSHAN TRIPATHI Vs. STATE OF U.P.
|
August 4, 2017 |
|
CHANDRA GOPAL SHUKLA Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE/F.T.C.
|
May 31, 2017 |
|
CHANDRA KRISHNA PANDEY Vs. STATE OF U P AND 2 ORS
|
December 14, 2017 |
|
CHANDRA MANI PRASAD AND 3 OTHERS Vs. UNION OF INDIA AND ANOTHER
|
February 8, 2017 |
|
CHANDRA PAL Vs. STATE OF U.P. & 3 OTHERS
|
May 22, 2017 |
|
CHANDRA PAL Vs. STATE OF U.P.
|
October 30, 2017 |
|
CHANDRA PAL AND OTHERS Vs. STATE OF U P
|
August 1, 2017 |
|
CHANDRA PAL SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL
|
April 6, 2017 |
|
CHANDRA PAL SINGH & OTHERS Vs. STATE OF U.P.
|
January 13, 2017 |
|
CHANDRA PRAKASH & ANOTHER Vs. HAR CHARAN AND 2 OTHERS
|
October 6, 2017 |
|
CHANDRA PRAKASH @ PRAKASH Vs. STATE OF U.P.
|
October 12, 2017 |
|
CHANDRA PRAKASH AND ANOTHER Vs. STATE OF U P & ANOTHER
|
April 13, 2017 |
|
CHANDRA PRAKASH SINGH @ MONU @ CHANDRA BHAN SINGH Vs. STATE OF U P AND ANOTHER
|
April 25, 2017 |
|
CHANDRA PRAKASH SONI Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 4 LAKHIMPUR KHERI & ORS.
|
November 24, 2017 |
|
CHANDRA PRAKASH VERMA Vs. CHAIRMAN, U P GOVT EMPLOYEES WELFARE CORP & ANOTHER
|
November 15, 2017 |
|
CHANDRA SHEKHAR Vs. STATE OF U.P.
|
October 11, 2017 |
|
CHANDRA SHEKHAR Vs. STATE OF U.P. AND 2 OTHERS
|
May 8, 2017 |
|
CHANDRA SHEKHAR JAISWAL Vs. SHASHI SHEKHAR JAISWAL
|
August 22, 2017 |
|
CHANDRA SHEKHAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
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August 2, 2017 |
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CHANDRA SHEKHER Vs. RAKESH CHANDRA AND 11 OTHERS
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July 10, 2017 |
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CHANDRADEEP Vs. CHIEF REVENUE OFFICER/D.D.C. AND OTHERS
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January 9, 2017 |
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CHANDRADHARI @ SHIV BACHAN Vs. GAON SABHA GHAZIPUR
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September 18, 2017 |
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CHANDRAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA & 14 OTHERS
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January 4, 2017 |
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CHANDRAMA PRASAD Vs. DY. DIRECTOR CONSOLIDATION, ALLAHABAD AND OTHERS
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November 1, 2017 |
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CHANDRAMA SINGH (DECEASED) AND ANOTHER Vs. PHAGU RAM VERMA AND 6 OTHERS
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May 3, 2017 |
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CHANDRAPAL Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF BACKWARD CLASS AND ORS.
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May 12, 2017 |
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CHANDRAPAL Vs. STATE OF U.P.
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August 9, 2017 |
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CHANDRAPAL SINGH Vs. BANK OF BARODA & OTHERS
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August 30, 2017 |
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CHANDRAWATI Vs. RAJDHARI
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May 12, 2017 |
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CHANDRIKA ALIAS JOKAR AND OTHERS Vs. STATE OF U.P.
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August 4, 2017 |
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CHANDRIKA SINGH Vs. STATE OF U.P.
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July 10, 2017 |
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CHARAN SINGH Vs. M/S. AJANTA THEATRE, SHAMLI
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December 20, 2017 |
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CHARAN SINGH Vs. DISTRICT JUDGE, HAPUR AND OTHERS
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November 14, 2017 |
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CHATURBHUJ VERMA S/O LATE GUMAN DAS Vs. U P PUBLIC SERVICES TRIBUNAL & OTHERS
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March 29, 2017 |
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CHAUDHARY MAHABIR PRASAD MEMORIAL MAHAVIDYALAY Vs. STATE OF U P & 2 OTHERS
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May 26, 2017 |
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CHAUTHI RAM Vs. STATE OF U P
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July 25, 2017 |
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CHEDI TIWARI Vs. D.D.C. AND OTHERS
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September 1, 2017 |
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CHEETAL GRAND MOTELS (P) LTD. Vs. COMMISSIONER OF TRADE TAX
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October 12, 2017 |
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CHHANGUR PRASAD Vs. STATE OF U.P.
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May 16, 2017 |
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CHHATRADHARI Vs. STATE OF U.P.
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December 15, 2017 |
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CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY, KANPUR Vs. SHWETA SINGH AND ANOTHER
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May 17, 2017 |
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CHHATRASAK SINGH SENGAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
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May 12, 2017 |
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CHHAYA PUBLIC SCHOOL BENGLA BAZAR POST BHADRUKH LUCKNOW Vs. LUCKNOW DEVELOPMENT AUTHORITY GOMTI NAGAR LUCKNOW THROU, SECY
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November 17, 2017 |
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CHHEDI YADAV, SON OF JAGANNATH YADAV Vs. STATE OF U P
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May 1, 2017 |
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CHHOTAK BANVASI Vs. STATE OF U.P.
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October 28, 2017 |
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CHHOTEY LAL Vs. STATE OF U.P.
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January 19, 2017 |
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CHHOTEY LAL Vs. STATE
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August 22, 2017 |
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CHHOTEY LAL Vs. D.D.C.
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March 2, 2017 |
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CHHOTEY LAL AND ORS. Vs. RAM NARESH SINGH AND ORS.
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December 18, 2017 |
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CHHOTKAU & ANOTHER Vs. STATE OF U P
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December 13, 2017 |
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CHHOTKAU @ SURENDRA (JAIL APPEAL ) Vs. STATE OF U P
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October 7, 2017 |
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CHHOTU SON OF CHAKRADATT ALIAS MUNNA BRAHMIN Vs. STATE
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July 21, 2017 |
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CHHUNNAR @ SHIV GOVIND Vs. STATE OF U.P.
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August 18, 2017 |
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CHIDDU Vs. STATE OF U.P.
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March 24, 2017 |
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CHIEF GENERAL MANAGER, TELECOMMUNICATION, B S N L & 3 ORS Vs. VIDYA PRASAD
|
December 13, 2017 |
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CHINTA MANI YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
November 3, 2017 |
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CHIRAUNJI LAL GUPTA Vs. M/S. PRAKASH CHANDRA ANIL KUMAR AND 9 OTHERS
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October 7, 2017 |
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CHUNNA MIYA Vs. KANPUR DEVELOPMENT AUTHORITY AND ORS.
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July 10, 2017 |
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CHUTUKU AND OTHERS Vs. STATE OF U.P.
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February 17, 2017 |
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CO-OPERATIVE CANE DEVELOPMENT Vs. STATE OF U.P. AND ORS.
|
December 21, 2017 |
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COMMISSIONER CENTRAL EXCISE & SERVICE TAX Vs. M/S PREMIER ALLOYS LTD UPSIDC INDUSTRIAL AREA FATE
|
May 30, 2017 |
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COMMISSIONER CENTRAL EXCISE, LUCKNOW Vs. PREMIER ALLOYS LTD.
|
February 9, 2017 |
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COMMISSIONER COMMERCIAL TAX Vs. BAREILLY HIGHWAYS PROJECTS LIMITED
|
April 13, 2017 |
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COMMISSIONER COMMERCIAL TAX LKO. Vs. S/S SARASWATI INDUSTRIAL SYNDICATE NARA
|
January 13, 2017 |
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COMMISSIONER INCOME TAX Vs. M/S MICROMATIC GRINDING TECHNOLOGIES
|
January 31, 2017 |
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COMMISSIONER INCOME TAX & ANOTHER Vs. KISAN SAHAKARI CHINI MILLS LTD
|
January 24, 2017 |
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COMMISSIONER OF C. EX. AND S.T., LUCKNOW Vs. AASHIRWAD CONSTRUCTION CO.
|
April 4, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OUDH SUGAR MILLS LTD.
|
February 16, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M/S. PREMIER ISPAT LTD.
|
September 1, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEW HOLLAND FIAT INDIA LTD.
|
August 28, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEHRI PULP & PAPER LTD
|
November 28, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TIMEX WATCHES LIMITED
|
November 20, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NANDGANJ SIHORI SUGAR CO. LTD.
|
January 10, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EVEREADY INDUSTRIES INDIA LTD.
|
January 17, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ORIENT BELL LTD.
|
July 6, 2017 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CURADEV PHARMA (P) LTD.
|
August 18, 2017 |
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COMMISSIONER OF CENTRAL EXCISE AND S.T. Vs. ANAND MOTOR AGENCY
|
April 13, 2017 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LUCKNOW Vs. AIMR JEWELS PVT. LTD. AGRA
|
May 30, 2017 |
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COMMISSIONER OF CENTRAL EXCISE ASHOK MARG Vs. INDIAN OIL CORPORATION LIMITED
|
May 1, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, CUS. AND S.T. Vs. BARNWAL CARPET MFG. CO.
|
April 10, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. MAYANK AND CO AND 7 OTHERS
|
August 3, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. BAJAJ HINDUSTAN LTD.
|
January 17, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. CHOTEY LAL RADHEY SHYAM
|
August 30, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. SHUBH METALS
|
August 30, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. RAMGARH CHINI MILLS
|
February 28, 2017 |
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COMMISSIONER OF CENTRAL EXCISE, NOIDA-II Vs. JBM AUTO LIMITED
|
May 17, 2017 |
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COMMISSIONER OF CUS. & C. EXCISE Vs. INTERNATIONAL TOBACCO CO. LTD.
|
January 5, 2017 |
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COMMISSIONER OF CUSTOMS Vs. J.K. EXPORT AND IMPORT HOUSE
|
March 27, 2017 |
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COMMISSIONER OF CUSTOMS Vs. XEROX INDIA LTD.
|
August 1, 2017 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MARKWELL PAPER PLAST P. LTD.
|
August 28, 2017 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M/S. KESAR ENTERPRISES LTD. BAREILLY
|
March 20, 2017 |
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COMMISSIONER OF INCOME Vs. S.K.D. NEW STANDARD COACHING INSTITUTE
|
March 29, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S VAIBHAV CASTING PVT LTD
|
July 18, 2017 |
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COMMISSIONER OF INCOME TAX Vs. H
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March 3, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S CARLTON HOTEL PVT LTD. RANA PRATAP MARG LUCKNOW
|
January 31, 2017 |
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COMMISSIONER OF INCOME TAX Vs. MOHD SAHID PROP AZIM BUILDERS
|
December 5, 2017 |
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COMMISSIONER OF INCOME TAX Vs. BABU RAM EDUCATION SOCIETY
|
December 14, 2017 |
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COMMISSIONER OF INCOME TAX Vs. U.S. SRIVASTAVA MEMORIAL EDUCATIONAL SOCIETY
|
February 2, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S. SAHARA INDIA LTD.
|
January 24, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S. RAMSHREE STEELS PVT. LTD.
|
October 11, 2017 |
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COMMISSIONER OF INCOME TAX Vs. CHAUDHARY SON PAL SINGH
|
November 27, 2017 |
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COMMISSIONER OF INCOME TAX Vs. LAL MOHAR
|
November 28, 2017 |
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COMMISSIONER OF INCOME TAX Vs. INDO WIDECOM INTERNATIONAL LTD.
|
December 7, 2017 |
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COMMISSIONER OF INCOME TAX Vs. GYAN DEEP SHIKSHA BHARTI
|
August 19, 2017 |
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COMMISSIONER OF INCOME TAX Vs. S. ARIF INDUSTRIES LTD.
|
April 7, 2017 |
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COMMISSIONER OF INCOME TAX Vs. UPCOM CABLES LTD.
|
January 9, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S RAMA EDUCATIONAL SOCIETY
|
May 25, 2017 |
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COMMISSIONER OF INCOME TAX Vs. M/S. JINDAL PLOYESTER LTD.
|
May 31, 2017 |
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COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. DR. G.G. DHIR
|
March 30, 2017 |
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COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. SRI MOINS IQBAL CANTT ROAD LUCKNOW
|
July 28, 2017 |
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COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. SIDDHARTH CONSTRUCTION CO PVT LTD , LUCKNOW
|
March 7, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) AAYAKAR BHA Vs. MAHARAN PRATAP EDUCATIONAL CENTRE SHARDA NAGAR KAN
|
July 12, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG Vs. KANPUR EDUCATIONAL CENTRE KALYANPUR BITHOOR ROAD
|
January 12, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW Vs. SETH ANANDRAM JAIPURIA EDU.SOCIETY CANTONMENT KANPUR
|
March 7, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW Vs. M/S. ALLAHABAD AGRICULTURAL INSTITUTE NAINI ALLAHABAD
|
February 14, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) LUCKNOW Vs. SHREEDHAR SEWA TRUST ASHARFI BHAWAN,AYODHYA, FAIZA
|
September 7, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW Vs. MORADABAD DEVELOPMENT AUTHORITY, MORADABAD
|
May 3, 2017 |
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COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW Vs. M/S YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
|
April 21, 2017 |
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COMMISSIONER OF INCOME TAX (TDS) LUCKNOW Vs. M/S SAHARA INDIA COMMERCIAL CORPN.LTD.ALIGANJ LUCKNOW
|
January 18, 2017 |
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COMMISSIONER OF INCOME TAX AND ANOTHER Vs. SARJOO SAHKARI CHINI MILLS LTD
|
August 30, 2017 |
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COMMISSIONER OF INCOME TAX GHAZIABAD MANAGER Vs. MODINAGAR ROLLS LTD
|
May 30, 2017 |
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COMMISSIONER OF INCOME TAX II Vs. M/S. U.P. ELECTRONICS CORPORATION LTD.
|
February 15, 2017 |
|
COMMISSIONER OF INCOME TAX, MEERUT Vs. MANY ENTERPRISES
|
January 2, 2017 |
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COMMISSIONER OF INCOME TAX, MEERUT Vs. M/S A.R. TRUST, MEERUT
|
September 4, 2017 |
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COMMISSIONER OF INCOME TAX,(CENTRAL) LUCKNOW Vs. SHRI RAJ KUMAR CHAURASIA 25,DATIA HOUSE,KHURSHED
|
March 8, 2017 |
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COMMISSIONER OF INCOME TAX-I Vs. U. P. STATE ELECTRICITY BOARD,LUCKNOW
|
February 8, 2017 |
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COMMISSIONER OF INCOME TAX-I, KANPUR Vs. SUNIL SUGAR CO KANPUR
|
July 27, 2017 |
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COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. RAJ KUMAR SINGH & CO , LUCKNOW
|
March 29, 2017 |
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COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. U P STATE BRIDGE CORPORATION LTD , LUCKNOW
|
February 2, 2017 |
|
COMMISSIONER OF INCOME TAX-II KANPUR Vs. M/S. RELIANCE MEDIA WORKS LTD.
|
May 5, 2017 |
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COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SAHU ENTERPRISES PVT LTD LUCKNOW
|
January 31, 2017 |
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COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. M/S U P STATE BRIDGE CORPORATION LTD LUCKNOW
|
March 7, 2017 |
|
COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SHARK ROADWAYS PVT LTD
|
May 1, 2017 |
|
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. GHARI INDUSTRIES PVT LTD
|
March 1, 2017 |
|
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. AMBE FINLEASES LIMITED, NEW DELHI
|
January 12, 2017 |
|
COMMISSIONER OF SERVICE TAX, NOIDA Vs. HCL TECHNOLOGIES LTD.
|
December 11, 2017 |
|
COMMISSIONER TRADE TAX Vs. RESHMA ARIF
|
January 10, 2017 |
|
COMMISSIONER TRADE TAX Vs. S/S KAILASH PRESERVATION PVT. LTD.
|
May 2, 2017 |
|
COMMISSIONER, CENTRAL EXCISE Vs. M/S BHARTI AIRTEL LTD
|
January 10, 2017 |
|
COMMISSIONER, COMMERCIAL TAX Vs. S/S SINGHAL RICE MILL THAKURDWARA
|
July 20, 2017 |
|
COMMISSIONER, COMMERCIAL TAX Vs. IRFAN ALI, NEHRU VIHAR; ANSAR ALI, NEHRU VIHAR, MUSTAFABAD; MURTZA ALI KHAN, NEHRU VIHAR
|
February 17, 2017 |
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COMMISSIONER, COMMERCIAL TAX Vs. S/S F.D.C. LTD.
|
March 28, 2017 |
|
COMMISSIONER, COMMERCIAL TAX Vs. S/S URVASHI SYNTHETICS PROCESSORS PVT. LTD.
|
January 12, 2017 |
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COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. M R SOAP PVT LTD, GHAZIABAD
|
November 23, 2017 |
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COMMISSIONER, COMMERCIAL TAX, U P , LUCKNOW Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD
|
August 31, 2017 |
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COMMISSIONER, COMMERCIAL TAX, U P LUCKNOW Vs. S/S AMBUJA CEMENT LTD, SAHARANPUR
|
April 19, 2017 |
|
COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S. ASSAM BENGAL ROADWAYS
|
January 10, 2017 |
|
COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW Vs. FOREVER LIVING IMPORTS (I) PVT. LTD. MEERUT
|
September 20, 2017 |
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COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. RAM PISTON & RINGS
|
November 22, 2017 |
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COMMISSIONER, SERVICE TAX Vs. M/S PANGEA 3 LEGAL DATABASE SYSTEMS PVT. LTD.
|
February 28, 2017 |
|
COMMISSIONER,COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S. SRI SUPREME FREIGHT CARRIERS PVT. LTD.
|
January 9, 2017 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P. AND 3 OTHERS
|
November 28, 2017 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P. AND OTHERS
|
November 3, 2017 |
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COMMITTEE OF MANAGEMENT ISLAMIYA INTER COLLEGE THRU MAHMOOD ALAM Vs. STATE OF U.P. THRU PRIN SECY SECONDARY EDU LKO AND OTHERS
|
February 3, 2017 |
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COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U.P.
|
July 5, 2017 |
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COMMITTEE OF MANAGEMENT SHIA INTER COLLEGE Vs. STATE OF U P
|
April 6, 2017 |
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COMMITTEE OF MANAGEMENT SHIVNATH YADAV SHIKSHA SAMITI Vs. STATE OF U.P.
|
September 20, 2017 |
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COMMITTEE OF MANAGEMENT SWAMI LILA SHAH ADARSH SINDHI INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 25, 2017 |
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COMMITTEE OF MANAGEMENT, KSHETRIYA SHRI GANDHI AASHRAM MAGHAR AND ANOTHER Vs. PRESCRIBED AUTHORITY/S.D.M., KHALILABAD AND OTHERS
|
December 7, 2017 |
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COMMITTEE OF MANAGEMENT, PANDIT JAWAHAR LAL NEHRU INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR
|
May 4, 2017 |
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COMMITTEE OF MANAGEMENT, SHANKER JI SANSKRIT UCHCH Vs. STATE OF U P AND OTHERS
|
May 11, 2017 |
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COMMR. OF C. EX., ALLAHABAD Vs. SHERWANI INDUSTRIAL SYNDICATE LTD.
|
August 21, 2017 |
|
COMMR. OF CENTRAL EXCISE, ALLAHABAD Vs. HINDALCO INDUSTRIES LTD.
|
January 31, 2017 |
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COMMR. OF INCOME TAX Vs. RAJ KUMAR SINGH & CO.
|
January 9, 2017 |
|
CONSTABLE DRIVER CHARAN SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
January 12, 2017 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHRI D.K. AGRAWAL, FCA, M/S DINESH K. AGRAWAL & CO., CHARTERED ACCOUNTANTS
|
April 25, 2017 |
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CYQUATOR MEDIA SERVICES P. LTD. Vs. UNION OF INDIA
|
November 20, 2017 |
|
D.I.O.S. FIROZABAD Vs. RAM DAYAL GUPTA AND ANOTHER
|
October 25, 2017 |
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D.K. GUPTA Vs. STATE OF U.P. AND 3 OTHERS
|
February 22, 2017 |
|
DABBU SINGH PARIHAR Vs. STATE OF U.P. AND ANR.
|
August 4, 2017 |
|
DAL BAHADUR SINGH @ CHHOTU Vs. STATE OF U P
|
August 30, 2017 |
|
DAL SINGAR Vs. DAYA RAM AND ORS.
|
November 1, 2017 |
|
DAL SINGAR AND 3 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION ,MAU AND 5 OTHERS
|
December 5, 2017 |
|
DALJEET SINGH & 2 OTHERS Vs. AMARJIT SINGH & 7 OTHERS
|
September 13, 2017 |
|
DALVEER Vs. STATE OF U.P.
|
October 30, 2017 |
|
DAMODAR AND OTHERS Vs. STATE
|
December 6, 2017 |
|
DAN BAHADUR SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
July 31, 2017 |
|
DAN BIHARI SHARMA Vs. U.P. MADHYAMIK SHIKSHA PARISHAD & ANR.
|
October 10, 2017 |
|
DANIEL DAYAL Vs. STATE OF U.P. AND 3 OTHERS
|
November 1, 2017 |
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DARSHAN DEVI & OTHERS Vs. RAJESH KAPOOR & OTHERS
|
April 4, 2017 |
|
DARSHAN LAL AND ANOTHER Vs. KRISHAN KUMAR GUPTA AND OTHERS
|
November 6, 2017 |
|
DARSHAN SINGH AND ANOTHER Vs. STATE OF U P
|
August 4, 2017 |
|
DASRATH Vs. ALOK KUMAR DUBEY AND OTHERS
|
September 8, 2017 |
|
DATARAM SINGH Vs. STATE OF U.P.
|
September 21, 2017 |
|
DAU DAYAL SHARMA Vs. STATE OF U P AND ANOTHER
|
March 3, 2017 |
|
DAULAT RAM (VILLAGE PRADHAN) AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 4, 2017 |
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DAYA RAM AND ANOTHER Vs. STATE OF U.P
|
June 2, 2017 |
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DAYA RAM CHANDRAUL Vs. STATE OF U P AND 7 OTHERS
|
November 8, 2017 |
|
DAYA RAM NISHAD Vs. STATE
|
November 6, 2017 |
|
DAYA RAM SHIKARVAR Vs. STATE OF U.P.
|
September 6, 2017 |
|
DAYA RAM YADAV Vs. STATE OF U.P.
|
July 7, 2017 |
|
DAYA SHANKAR @ GOLI HARIJAN Vs. STATE OF U P
|
November 13, 2017 |
|
DAYA SHANKAR AND ORS (STATE) Vs. COMM SECY BOARD OF REVENUE AND ORS
|
August 30, 2017 |
|
DAYA SHANKAR UPADHAYAYA Vs. STATE OF U.P. AND OTHERS
|
December 13, 2017 |
|
DAYA SHANKER SINGH & ANOTHER Vs. STATE
|
April 7, 2017 |
|
DAYARAM Vs. SUKHRAM
|
May 22, 2017 |
|
DCM SHRIRAM INDUSTRIES LTD Vs. BIMLA
|
September 15, 2017 |
|
DECORATIVE CHEMICALS & ALLIED PRODUCTS Vs. THE COMMISSIONER OF TRADE TAX
|
May 25, 2017 |
|
DEEN DAYAL @ MUNNA Vs. STATE
|
March 31, 2017 |
|
DEENA NATH Vs. STATE OF U.P. & 3 OTHERS
|
March 2, 2017 |
|
DEENA NATH PANDEY AND ANOTHER Vs. STATE OF U.P. AND 9 OTHERS
|
March 1, 2017 |
|
DEEP CHANDRA YADAV Vs. STATE OF U.P.
|
February 28, 2017 |
|
DEEP KUMAR SRIVASTAVA Vs. STATE OF U P THRU C B I /ACB/LKO & ANR
|
May 26, 2017 |
|
DEEP NARAIN Vs. STATE OF U.P.
|
February 28, 2017 |
|
DEEPAK AGRAWAL Vs. A.D.J./SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT)
|
August 17, 2017 |
|
DEEPAK AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
DEEPAK GARG Vs. CHIEF CONTROLLING REVENUE AUTHORITY U.P. AT ALLD.
|
May 30, 2017 |
|
DEEPAK KUMAR Vs. STATE OF U P AND 2 ORS
|
February 16, 2017 |
|
DEEPAK OJHA Vs. STATE OF U P
|
April 27, 2017 |
|
DEEPAK SINGHAL & OTHERS Vs. STATE OF U P & ANOTHER
|
July 12, 2017 |
|
DEEPAK SINGHANIA Vs. UNION OF INDIA AND OTHERS
|
October 26, 2017 |
|
DEEPCHAND Vs. PHOOLCHAND MANJHI
|
February 16, 2017 |
|
DEEPENDRA KUMAR SINGH Vs. STATE OF U.P.
|
May 18, 2017 |
|
DEEPU ALIAS KULDEEP YADAV Vs. UNION OF INDIA AND 5 OTHER
|
November 6, 2017 |
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DELHI TRANSPORT CORP., NEW DELHI Vs. KM. ANJU RASTOGI AND OTHERS
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March 21, 2017 |
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DEN KASHI CABLE NETWORK PRIVATE LTD VARANASI THRU Vs. STATE OF U P THROU SECY MINISTRY OF FINANCE & REVE
|
March 28, 2017 |
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DEO KUMAR Vs. STATE OF U P
|
March 24, 2017 |
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DEORAJ AND ANR Vs. STATE OF U P AND ANOTHER
|
August 28, 2017 |
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DEPUTY INSPECTOR GENERAL OF POLICE Vs. LALLAN PRASAD
|
March 31, 2017 |
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DESH RAJ SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FOOD AND CIVIL SUPPL. AND OTHERS
|
February 14, 2017 |
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DESH RAJ SINGH Vs. STATE OF U.P.
|
March 29, 2017 |
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DESHRAJ Vs. BOARD OF REVENUE U.P. AT ALLAHABAD
|
November 1, 2017 |
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DESHRAJ (JAIL APPEAL ) Vs. STATE OF U.P.
|
December 7, 2017 |
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DEV KUMAR MISHRA Vs. SMT. URMILA DEVI
|
February 27, 2017 |
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DEV MANI SHARMA Vs. SECRETARY/GENERAL MANAGER, BAHRAICH & ORS
|
April 21, 2017 |
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DEV NATH PANDEY Vs. U.P.S.R.T.C.
|
August 18, 2017 |
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DEV NATH YADAV Vs. SMT. SHASHIKALA DEVI
|
October 26, 2017 |
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DEV SHANKAR MISHRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 5, 2017 |
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DEV SWAROOP Vs. DISTRICT JUDGE, ETAH
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August 18, 2017 |
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DEVENDER SINGH Vs. STATE OF U P AND ANOTHER
|
March 24, 2017 |
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DEVENDRA Vs. STATE OF U.P.
|
April 12, 2017 |
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DEVENDRA KUMAR Vs. STATE OF U P AND OTHERS
|
April 24, 2017 |
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DEVENDRA KUMAR Vs. STATE OF U.P. AND 4 OTHERS
|
October 5, 2017 |
|
DEVENDRA KUMAR @ BONI Vs. STATE OF U P
|
August 4, 2017 |
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DEVENDRA KUMAR PAL Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
April 11, 2017 |
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DEVENDRA KUMAR SHARMA Vs. UNION OF INDIA AND 4 OTHERS
|
August 30, 2017 |
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DEVENDRA PRATAP SINGH Vs. CUSTOM EXCISE AND SERVICE TAX APPELLATE
|
August 29, 2017 |
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DEVENDRA SINGH Vs. STATE OF U P AND 3 OTHERS
|
November 21, 2017 |
|
DEVENDRA SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 19, 2017 |
|
DEVENDRA UPADHYAY Vs. BHUDEV PRASAD SHARMA
|
May 31, 2017 |
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DEVI DAYAL Vs. SHIV KUMAR
|
March 21, 2017 |
|
DEVI PRASAD PAL Vs. STATE CHIEF INFORMATION ...
|
December 19, 2017 |
|
DEVI SARAN Vs. STATE OF U P
|
February 22, 2017 |
|
DEVRAJ Vs. STATE OF U P AND 2 OTHERS
|
January 16, 2017 |
|
DEVRATI DEVI Vs. STATE OF U P AND ANR
|
December 20, 2017 |
|
DEWAN SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2017 |
|
DHANI RAM Vs. COLLECTOR, DISTRICT
|
January 20, 2017 |
|
DHANI RAM Vs. STATE OF U P AND ANOTHER
|
December 20, 2017 |
|
DHANI RAM Vs. STATE OF U.P.
|
May 26, 2017 |
|
DHANKESH Vs. STATE OF U.P.
|
January 25, 2017 |
|
DHANTOO Vs. STATE OF U P
|
September 12, 2017 |
|
DHANVEER Vs. STATE OF U.P.
|
May 5, 2017 |
|
DHARAM PAL SATYA PAL LTD. Vs. COMMISSIONER U.P. TRADE TAX
|
December 5, 2017 |
|
DHARAM PAL SINGH Vs. STATE OF U.P.
|
June 15, 2017 |
|
DHARAM PAL YADAV Vs. STATE OF U.P. AND ANR.
|
January 13, 2017 |
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DHARAM RAJ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR AND 3 OTHERS
|
May 10, 2017 |
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DHARAM RAJ PASI Vs. STATE OF U.P.
|
September 20, 2017 |
|
DHARAM VEER MISHRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
March 20, 2017 |
|
DHARAMVEER Vs. STATE OF U.P.
|
May 16, 2017 |
|
DHARM PAL Vs. STATE OF U.P. AND 2 OTHERS
|
October 5, 2017 |
|
DHARMENDRA KUMAR AGARWAL Vs. PRATHAMA BANK AND ANOTHER
|
March 29, 2017 |
|
DHARMENDRA KUMAR AND 2 OTHERS (IN RE 5158 S/S 2015) Vs. ABHISHEK KUMAR AND 19 OTHERS
|
April 6, 2017 |
|
DHARMENDRA KUMAR AZAD Vs. STATE OF U P & OTHERS
|
August 24, 2017 |
|
DHARMESH AND ANOTHER Vs. STATE OF U P THRU SECY HOME AND ORS
|
March 21, 2017 |
|
DHARMVEER Vs. STATE OF U.P.
|
March 30, 2017 |
|
DHARMVEER & OTHERS Vs. STATE OF U P THRU COLLECTOR GAZIABAD & OTHERS
|
January 4, 2017 |
|
DHEER SINGH AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
February 20, 2017 |
|
DHEERU JAISWAL Vs. STATE OF U.P.
|
September 6, 2017 |
|
DHIRAJ SINGH Vs. STATE OF U.P.
|
December 14, 2017 |
|
DHIRAJ SINGH Vs. STATE OF U P & OTHERS
|
November 27, 2017 |
|
DHIRENDRA AGRAWAL Vs. STATE OF U.P. AND ANOTHER
|
February 8, 2017 |
|
DHIRENDRA KUMAR Vs. STATE OF U P
|
September 4, 2017 |
|
DHIRENDRA KUMAR TIWARI Vs. STATE OF U.P.
|
January 31, 2017 |
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DHRUV NARAIN SINGH Vs. STATE OF U P AND OTHERS
|
January 13, 2017 |
|
DHRUVA VARDHAN SHAH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 21, 2017 |
|
DI CHINI MILL MAJDOOR SANGH THRU SECY & ANOTHER Vs. RAJENDRA ISPAT PVT LTD & 2 OTHERS
|
November 3, 2017 |
|
DIL BAHADUR Vs. STATE OF U.P.
|
March 8, 2017 |
|
DILEEP KUMAR Vs. STATE OF U.P.THRU THE SECY.REVENUE U.P.GOVT.LKO.AND ORS.
|
January 20, 2017 |
|
DILEEP KUMAR GIRI (JUVENILE) Vs. THE STATE OF U.P.
|
January 31, 2017 |
|
DILIP GIRI Vs. STATE OF U.P.
|
October 30, 2017 |
|
DILIP KUMAR Vs. STATE OF U.P.
|
April 19, 2017 |
|
DILIP KUMAR Vs. STATE OF U.P. AND ORS.
|
November 7, 2017 |
|
DILIP KUMAR @ TANNE Vs. STATE OF U.P.
|
May 19, 2017 |
|
DILSHAD BEGAM Vs. STATE OF U.P.
|
June 5, 2017 |
|
DIMPAL @ AKASH DEEP AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 25, 2017 |
|
DINANATH RAI Vs. STATE OF U.P.
|
July 12, 2017 |
|
DINESH & ANOTHER Vs. STATE OF U P
|
May 11, 2017 |
|
DINESH CHANDRA RAWAT Vs. STATE OF U.P.
|
September 21, 2017 |
|
DINESH CHANDRA SINHA Vs. STATE OF U.P.
|
March 9, 2017 |
|
DINESH KUMAR Vs. STATE OF U P & 2 OTHERS
|
September 21, 2017 |
|
DINESH KUMAR ALIAS DINESH Vs. STATE OF U P
|
July 28, 2017 |
|
DINESH KUMAR AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
|
March 4, 2017 |
|
DINESH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
March 9, 2017 |
|
DINESH KUMAR DUBEY AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 29, 2017 |
|
DINESH KUMAR KHANNA Vs. STATE OF U.P.
|
August 30, 2017 |
|
DINESH KUMAR SHUKLA Vs. STATE OF U.P.
|
February 14, 2017 |
|
DINESH KUMAR SINGH Vs. COMMISSIONER, FAIZABAD DIVISION
|
April 3, 2017 |
|
DINESH KUMAR SINGH Vs. U O I THRU SECY MINISTRY OF DEFENCE & OTHERS
|
December 4, 2017 |
|
DINESH KUMAR SINGH @ SONU Vs. STATE OF U.P. & ORS.
|
January 5, 2017 |
|
DINESH KUMAR SINGH @ SONU Vs. STATE OF U.P
|
January 5, 2017 |
|
DINESH KUMAR SONKAR Vs. STATE OF U.P. & ANOTHER
|
August 24, 2017 |
|
DINESH KUMAR SRIVASTAVA Vs. MANAGING DIRECTOR, BANK OF BAROD
|
July 26, 2017 |
|
DINESH KUMAR UPADHYAYA Vs. C.A.T., ALLAHABAD
|
August 17, 2017 |
|
DINESH KUMAR YADAV Vs. STATE OF U P & ANOTHER
|
November 16, 2017 |
|
DINESH SHARMA AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 10, 2017 |
|
DINESH SINGH Vs. UNION OF INDIA THRU SECY MINISTRY OF HOME AND ORS
|
March 21, 2017 |
|
DINESH SINGH Vs. STATE OF U.P. & ANOTHER
|
January 10, 2017 |
|
DINESH, SON OF SURJ LAL MAURYA Vs. STATE OF U P
|
April 12, 2017 |
|
DINESHWAR SHUKLA Vs. STATE OF U P THRU PRIN SECY IRRIGATION DEPTT LUCKNOW
|
December 4, 2017 |
|
DINRAJ Vs. DY. DIRECTOR OF CONSOLIDATION
|
October 25, 2017 |
|
DIPTY & ANOTHER Vs. STATE OF U P
|
December 14, 2017 |
|
DIRECTOR SOCIAL WELFARE DEPARTMENT Vs. BARATI LAL AND 3 OTHERS
|
May 2, 2017 |
|
DIRECTOR, CIVIL AVIATION Vs. KALLU
|
May 9, 2017 |
|
DISTRICT BASIC EDUCATION OFFICER Vs. AMOD KUMAR SHARMA AND ANOTHER
|
August 4, 2017 |
|
DISTRICT BASIC EDUCATION OFFICER RAEBARELI Vs. BANS RAJ
|
January 27, 2017 |
|
DISTRICT BASIC EDUCATION OFFICER, KANNAUJ Vs. SADHNA KATIYAR AND 6 OTHERS
|
May 26, 2017 |
|
DISTRICT BASIC EDUCATION OFFICER, MEERUT Vs. C/M ADARSH JANTA INTER COLLEGE, MEERUT
|
May 23, 2017 |
|
DIVAKAR & 7 ORS Vs. STATE OF U P & ANOTHER
|
July 19, 2017 |
|
DIVYA YADAV AND 14 ORS. Vs. STATE OF U.P THRU.PRIN.SECY.MEDICAL AND HEALTH LKO. AND 23 ORS.
|
January 11, 2017 |
|
DIWAKAR TEWARI & OTHERS Vs. D D C FAIZABAD
|
December 19, 2017 |
|
DIWARI & ORS Vs. STATE OF U P
|
August 29, 2017 |
|
DORI LAL Vs. STATE OF U.P. AND 3 OTHERS
|
January 11, 2017 |
|
DPSN INTER COLLEGE AND ANR Vs. STATE OF U P AND 3 ORS
|
November 29, 2017 |
|
DR MANOJ KUMAR GUPTA Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL & HEALTH
|
September 1, 2017 |
|
DR. (SMT.) CHHAYA RASTOGI Vs. STATE OF U.P. AND ANOTHER
|
September 20, 2017 |
|
DR. (SMT.) NITU MASIH Vs. STATE OF U.P.,
|
May 31, 2017 |
|
DR. A.P.J. ABDUL KALAM TECH. UNVI. THRU. VICE CHANCELLOR AND ANR. Vs. STATE OF U.P. THRU. PRIN. SECY. TECHNICAL EDU. DEPTT. AND ANR.
|
April 12, 2017 |
|
DR. AFROZ Vs. STATE OF U.P. AND 6 OTHERS
|
February 21, 2017 |
|
DR. AKHILESH KUMAR GUPTA Vs. SMT. SHANTI DEVI
|
January 31, 2017 |
|
DR. AMIT UPADHYAY Vs. STATE OF U.P.
|
May 22, 2017 |
|
DR. ANANT RAM DWIVEDI Vs. STATE OF U.P. THRU PRIN.SECY.MEDICAL EDU.CIVIL SECTT.& ORS.
|
July 4, 2017 |
|
DR. ANURAGA KUREEL Vs. STATE OF U.P.
|
May 9, 2017 |
|
DR. AQUIL AHMAD Vs. STATE OF U.P.
|
August 25, 2017 |
|
DR. ARUN KUMAR WAHI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANOTHER
|
December 15, 2017 |
|
DR. ASHOK NIGAM Vs. LUCKNOW NAGAR NIGAM
|
July 4, 2017 |
|
DR. ATUL DARBARI Vs. STATE OF U.P.
|
May 15, 2017 |
|
DR. BADRI NARAYAN TIWARI Vs. UNION OF INDIA
|
July 13, 2017 |
|
DR. BHIM RAO AMBEDKAR EDUCATIONAL SOCIETY THROUGH PRESIDENT Vs. COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LKO.
|
July 7, 2017 |
|
DR. DHIRENDRA SINGH Vs. STATE OF U.P.
|
May 31, 2017 |
|
DR. GARIMA SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
August 29, 2017 |
|
DR. JITENDRA PRATAP SINGH AND 58 ORS Vs. STATE OF U.P. THROUGH ITS CHIEF SECY U.P. GOVT. LKO. AND 3ORS
|
March 23, 2017 |
|
DR. JITENDRA SHUKLA Vs. SWAMI NATH DWIVEDI
|
March 1, 2017 |
|
DR. KAMAL JAISWAL Vs. UNION OF INDIA THRU. SECY. MINISTRY OF H.R.D. AND OTHERS
|
May 1, 2017 |
|
DR. KISHAN YADAV Vs. STATE OF U.P.
|
July 26, 2017 |
|
DR. KRISHNA DUTTA MISHRA Vs. DR. ANIL MISHRA
|
July 25, 2017 |
|
DR. MAHARAJ SINGH Vs. STATE OF U.P. & OTHERS
|
September 22, 2017 |
|
DR. MAHENDRA NATH DUBEY Vs. HIS EXCELLENCY THE CHANCELLOR OF DR. B.R.A. UNIVERSITY AND ORS.
|
September 20, 2017 |
|
DR. MAHENDRA SHANKAR SINGH AND ANOTHER Vs. UNION OF INDIA AND 3 ORS
|
May 18, 2017 |
|
DR. MANJU PARVEEN Vs. STATE OF U.P.
|
May 9, 2017 |
|
DR. MEERA MALIK Vs. STATE OF U.P
|
May 29, 2017 |
|
DR. MIRZA SHAHAB SHAH Vs. STATE OF U.P.
|
May 4, 2017 |
|
DR. NEETU RASTOGI Vs. UNION OF INDIA AND 4 OTHERS
|
January 31, 2017 |
|
DR. NIRMAL KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
December 22, 2017 |
|
DR. NUTAN THAKUR Vs. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF VIGILANCE, U.P. GOVERNMENT, LUCKNOW
|
November 2, 2017 |
|
DR. OM PRAKASH TEWARI Vs. STATE OF UTTAR PRAESH AND 3 OTHERS
|
November 8, 2017 |
|
DR. ONKAR NATH KATIYAR Vs. STATE OF U.P. AND OTHERS
|
October 25, 2017 |
|
DR. PRABHU DAYAL YADAV Vs. COMMISSIONER OF INCOME
|
December 11, 2017 |
|
DR. PUNEET KUMAR GUPTA AND ANOTHER Vs. UNION OF INDIA THROU SECY. MINISTRY OF HEALTH AND FAMILY AND ORS.
|
April 12, 2017 |
|
DR. R.K. GUPTA Vs. STATE OF U.P. AND OTHERS
|
August 8, 2017 |
|
DR. R.K. JAGGI Vs. ADDL. COMMISSIONER
|
August 24, 2017 |
|
DR. RACHNA CHAURASIYA Vs. STATE OF U.P. & ORS.
|
May 29, 2017 |
|
DR. RAHUL JANAK SINHA Vs. KING GEORGES MEDICAL UNIVERSITY, THRU. ITS REGISTRAR & ORS
|
December 13, 2017 |
|
DR. RAHUL MALIK Vs. STATE OF U.P.
|
February 21, 2017 |
|
DR. RAKESH DHAR TRIPATHI Vs. STATE OF U.P.
|
January 18, 2017 |
|
DR. RAM DIVAKAR Vs. UNION OF INDIA
|
May 29, 2017 |
|
DR. RAM SEVAK DUBEY Vs. UNIVERSITY OF ALLAHABAD & OTHERS
|
April 25, 2017 |
|
DR. RAMJEET SINGH YADAV Vs. BAR COUNCIL OF UTTAR PRADESH AND 4 ...
|
December 22, 2017 |
|
DR. RAMJI PANDEY S/O LATE J.N. PANDEY Vs. STATE OF U.P. AND OTHERS
|
August 31, 2017 |
|
DR. RANJEET SINGH Vs. STATE OF U.P.
|
July 28, 2017 |
|
DR. RITA WAHAL Vs. CHANCELLOR, KING GEORGES MEDICAL UNIVERSITY, LUCKNOW & 3 ORS
|
May 10, 2017 |
|
DR. SAROJ V. PRASAD Vs. DEEN DAYAL UPADHYAYA GORAKHPUR UNI.
|
August 28, 2017 |
|
DR. SATYENDRA BAHADUR SINGH Vs. CHANCELLOR DR. RAM MANOHAR LOHIA AWADH UNIVERSITY AND OTHERS
|
January 19, 2017 |
|
DR. SUBHASH SINGH Vs. SUBHASH CHANDRA ARORA
|
February 2, 2017 |
|
DR. SURENDRA NATH MISHRA Vs. STATE OF U.P.
|
May 25, 2017 |
|
DR. SURENDRA NATH MISHRA Vs. STATE OF U.P.
|
May 29, 2017 |
|
DR. SUSHIL SURI Vs. MR. HARISH SURI AND ORS.
|
November 16, 2017 |
|
DR. SUSHMITA BHATTACHARYA Vs. CHANCELLOR DEN DAYAL
|
July 4, 2017 |
|
DR. T.C. CHANG Vs. GOPI KRISHNA GUPTA
|
March 22, 2017 |
|
DR. TRIBHUWAN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, (MADHYAMIK)
|
July 26, 2017 |
|
DR. UDAI PRATAP SINGH Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDU. LKO. & ORS.
|
May 19, 2017 |
|
DR. UMESH MIGLANI Vs. POORAN CHAND GUPTA AND 2 OTHERS
|
January 11, 2017 |
|
DR. VINOD SHANKER DUBEY Vs. STATE OF U.P.
|
August 23, 2017 |
|
DR. VIRENDRA SINGH Vs. BANARAS HINDU UNIVERSITY
|
May 5, 2017 |
|
DR. VIVEK KUMAR Vs. UNION OF INDIA
|
May 9, 2017 |
|
DR. YUVRAJ SINGH Vs. STATE OF U.P
|
August 25, 2017 |
|
DR.A.H. RIZVI DEGREE COLLEGE, KAUSHAMBI Vs. STATE OF U.P. AND OTHERS
|
December 15, 2017 |
|
DR.CHHANGUR RAI Vs. COMMISSIONER OF INCOME TAX
|
March 22, 2017 |
|
DUBARI Vs. SAHODARI
|
February 21, 2017 |
|
DULARAY & OTHERS Vs. STATE
|
October 5, 2017 |
|
DULARI & 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION & 12 OTHERS
|
December 6, 2017 |
|
DULLAR RAM Vs. STATE OF U.P. AND 5 OTHERS
|
January 6, 2017 |
|
DURGA PRASAD Vs. STATE OF U P
|
April 21, 2017 |
|
DURGA PRASAD AND 3 OTHERS Vs. VISHAMBHAR SHUKLA
|
April 20, 2017 |
|
DURGA PRASAD MISHRA Vs. STATE OF U P AND OTHERS
|
March 7, 2017 |
|
DURGA PRASAD SINGH Vs. STATE OF U.P.
|
July 27, 2017 |
|
DWARIKA PRASAD Vs. STATE OF U P THRU PRIN SECY ,IRRIGATION & WATER RE
|
December 19, 2017 |
|
DY. CHIEF ENGINEER (CONSTRUCTION) N.C. RAIWALY Vs. COMMISSIONER
|
August 1, 2017 |
|
ECI-SPIC-SMO-MCML (JV) Vs. CENTRAL ORGANIZATION FOR RAILWAY ELECTRIFICATION & ANOTHER
|
November 28, 2017 |
|
EKHLAQUE AHMAD AND 25 OTHERS Vs. ASHIQUE ALI AND 7 OTHERS
|
February 8, 2017 |
|
EMA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
April 25, 2017 |
|
EMPLOYEES STATE INSURANCE CORPORATION & ANOTHER Vs. SARASWATI HEART CARE HOSPITAL & RESEARCH & 2 OTHER
|
May 9, 2017 |
|
EMS INFRACON PVT LTD NEW DELHI THRU DIRECTOR & ANOTHER Vs. STATE OF U P THRU PRIN SECY URBAN DEVELOPMENT DEPTT & ORS
|
December 20, 2017 |
|
EXECUTIVE ENGINEER Vs. THE COMMISSIONER
|
May 22, 2017 |
|
EXECUTIVE ENGINEER Vs. COMMISSIONER
|
May 1, 2017 |
|
EXECUTIVE ENGINEER DISTRIBUTION DIVISION Vs. M/S. PACIFIC PROMOTER
|
July 20, 2017 |
|
EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION Vs. M/S. SATYA PRAKASH & BROTHERS (P) LTD., NEW DELHI
|
April 18, 2017 |
|
EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD ATRAULI Vs. STATE OF U P AND 4 OTHERS
|
April 26, 2017 |
|
EXPRESS FOOD SERVICE AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 10, 2017 |
|
F.C.I. ( FOOD CORPORATION OF INDIA) THROUGH AREA MANAGER Vs. PRESIDING OFFICER (P.O.) CENTRAL GOVT. INDUSTRIAL TRIB. & OR
|
August 4, 2017 |
|
FAISAL LODHI Vs. U.P. SUNNI CENTRAL WAQF BOARD & OTHERS
|
July 5, 2017 |
|
FAKHRULLAH Vs. STATE OF U.P.
|
August 31, 2017 |
|
FARAZ HAMEED ANSARI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 17, 2017 |
|
FARIDA BEGUM & 2 OTHERS Vs. SPECIAL JUDGE E C ACT & 4 OTHERS
|
May 25, 2017 |
|
FARIDA KHATOON Vs. OM PRAKASH & 2 ORS
|
September 7, 2017 |
|
FARMAN Vs. STATE OF U P
|
August 16, 2017 |
|
FATEH MOHAMMAD Vs. ZAFAR
|
May 18, 2017 |
|
FATEH SINGH ARYA Vs. U.P. STATE AGRO INDUSTRIAL CORP. LTD. & ANOTHER
|
January 20, 2017 |
|
FATMA Vs. STATE OF U.P
|
June 15, 2017 |
|
FAUJDAR & OTHERS Vs. D D C & OTHERS
|
April 25, 2017 |
|
FAURAN SINGH AND ANOTHER Vs. STATE OF U.P.
|
November 7, 2017 |
|
FERTICO MARKETING & INVESTMENT (P) LTD Vs. THE COMMISSIONER OF TRADE TAX
|
November 10, 2017 |
|
FIRM RADHA KRISHNA VIMAL KUMAR LTD. Vs. STATE OF U.P.
|
April 19, 2017 |
|
FIROZ Vs. STATE OF U P
|
February 3, 2017 |
|
FIROZ AHMAD & OTHERS Vs. D.D.C. & OTHERS
|
January 12, 2017 |
|
FIZA PARVEEN Vs. INDIAN OIL CORPORATION LIMITED
|
April 1, 2017 |
|
FOOD CORPORATION OF INDIA LTD THRU DISTT MANAGER Vs. AJAY COMPANY MANJARI BUILDING, AMBALA ROAD & OTHERS
|
November 24, 2017 |
|
FORESH DEPTT THROUGH DIVI FOREST OFFICER Vs. HEERA SINGH AND ANOTHER
|
September 15, 2017 |
|
FRIENDS BUILDERS Vs. STATE OF U P & OTHERS
|
November 23, 2017 |
|
FULRA DEVI Vs. ADDL DISTT & SESS JUDGE / F T C II AMBEDKAR NAGAR
|
December 6, 2017 |
|
FURKAAN Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
March 23, 2017 |
|
FURKAN AHMAD AND ANOTHER Vs. TAHIRA BEGHUM AND 6 OTHERS
|
April 24, 2017 |
|
FURQAN Vs. STATE OF U.P.
|
August 31, 2017 |
|
FURQAN Vs. STATE OF UTTAR PRADESH
|
September 8, 2017 |
|
G.C.R.G. MEMORIAL TRUST AND ORS. Vs. U.O.I. AND ORS.
|
September 1, 2017 |
|
G.M. (PERSONNEL & ADMN.) INDIAN OVERSEAS BANK Vs. AMARENDRA KUMAR SHARMA
|
May 15, 2017 |
|
G.M. FOOD CORPORATION OF INDIA AND 2 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
|
September 14, 2017 |
|
G.P. SRIVASTAVA Vs. DISTRICT JUDGE, ETAH
|
March 1, 2017 |
|
GAGAN DEEP KAUR Vs. STATE OF U P & ANOTHER
|
March 6, 2017 |
|
GAJ RAM Vs. STATE OF U.P. & 5 OTHERS
|
September 6, 2017 |
|
GAJENDRA SINGH Vs. UNION OF INDIA THRU SECR MINISTY OF FINANCE & OTHE
|
February 14, 2017 |
|
GAJRAJ SINGH Vs. STATE OF U.P.
|
January 23, 2017 |
|
GAMBHIR SINGH Vs. STATE OF U P
|
May 17, 2017 |
|
GANESHI Vs. NEW OKHLA INDUSTRAIL DEVELOPMENT AUTHORITY
|
February 22, 2017 |
|
GANESHI SUNAR Vs. STATE
|
November 10, 2017 |
|
GANGA DEVI AND 3 OTHERS Vs. VIJAI LAXMI
|
November 13, 2017 |
|
GANGA DEVI AND OTHERS Vs. STATE OF U P AND OTHERS
|
November 9, 2017 |
|
GANGA DHAR DUBEY Vs. STATE OF U.P.
|
September 20, 2017 |
|
GANGA POLLUTION CONTROL UNIT, U.P. JAL NIGAM Vs. GAYA PRASAD AND ANOTHER
|
May 31, 2017 |
|
GANGA PRASAD Vs. DDC
|
August 28, 2017 |
|
GANGA PRASAD Vs. MUNNA LAL & OTHERS
|
December 21, 2017 |
|
GANGA PRASAD DUBEY S/O RAM DEV DUBEY Vs. UNION OF INDIA THRU SECY COMMUNICATIONS POST
|
April 13, 2017 |
|
GANGA RAM AND OTHERS Vs. STATE OF U.P.
|
May 4, 2017 |
|
GANGA SINGH Vs. STATE OF U.P.
|
January 13, 2017 |
|
GANGADEEN Vs. STATE OF U.P. & 4 OTHERS
|
October 31, 2017 |
|
GANGOL SAHKARI DUGDH UTPADAK SANGH LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
April 7, 2017 |
|
GANNON DUNKERLEY & CO LTD NEW DELHI Vs. NORTHERN COALFIELDS LTD AND ANOTHER
|
September 20, 2017 |
|
GANPAT SINGH SACHAN Vs. BRIJENDRA SWAROOP SACHAN
|
April 28, 2017 |
|
GARIMA MISHRA Vs. STATE OF U P & 3 OTHERS
|
April 27, 2017 |
|
GATTU @ RASHEED Vs. ADDL.DIST.JUDGE AND 13 ORS.
|
January 31, 2017 |
|
GAU LAL & ANOTHER Vs. STATE
|
July 14, 2017 |
|
GAURAV ALIAS BILLU YADAV Vs. UNION OF INDIA
|
May 30, 2017 |
|
GAURAV GUPTA Vs. STATE OF U P THRU SECY CIVIL SECTT GOVT OF U P & O
|
May 2, 2017 |
|
GAURAV GUPTA Vs. STATE OF U.P.
|
March 30, 2017 |
|
GAURAV GUPTA AND ANOTHER Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY AND ORS
|
September 13, 2017 |
|
GAURAV MITTAL Vs. GOVIND SARAN MITTAL AND OTHERS
|
October 25, 2017 |
|
GAURAV SHARMA Vs. STATE OF U.P.
|
May 4, 2017 |
|
GAURI SHANKAR Vs. STATE OF U P
|
May 31, 2017 |
|
GAURI SHANKER Vs. STATE OF U.P.
|
April 19, 2017 |
|
GAUTAM PATKAR Vs. STATE OF U.P.
|
November 6, 2017 |
|
GAYA PRASAD Vs. YADUNATH
|
May 26, 2017 |
|
GAYA PRASAD Vs. STATE OF UTTAR PARDESH
|
August 17, 2017 |
|
GAYA PRASAD AND OTHERS Vs. STATE OF U P
|
September 13, 2017 |
|
GAYA PRASAD SHUKLA Vs. STATE OF U.P. & 2 OTHERS
|
February 17, 2017 |
|
GAYADEEN KAILASHCHANDRA Vs. COMMISSIONER COMMERCIAL TAX
|
May 4, 2017 |
|
GEETA PUSHP Vs. UNION OF INDIA AND 3 OTHERS
|
November 3, 2017 |
|
GEETA SRIVASTAVA Vs. SRI KAILASH CHANDRA SINGHAL
|
July 18, 2017 |
|
GENERAL MANAGER, LUCKNOW PRODUCERS COOPERATIVE MILK UNION LTD. Vs. HARISH KUMAR RAJPOOT S/O HAR SWAROOP SINGH & ORS.
|
February 14, 2017 |
|
GHAN SHYAM Vs. STATE OF U P AND ANOTHER
|
November 13, 2017 |
|
GHANSHYAM & OTHERS Vs. STATE OF U P
|
August 1, 2017 |
|
GHANSHYAM DAS SAHU AND ANOTHER Vs. SMT. PRABHA DEVI
|
May 5, 2017 |
|
GHANSHYAM GAUTAM Vs. VIMLA DEVI & ANOTHER
|
January 25, 2017 |
|
GHANSHYAM MISHRA Vs. STATE OF U.P
|
July 31, 2017 |
|
GHANSHYAM PANDEY Vs. UNION OF INDIA THRU JOINT SECY ,MNREGA,MINISTRY OF RURAL DE
|
November 30, 2017 |
|
GHANSHYAM S/O TULA RAM Vs. STATE OF UTTAR PRADESH
|
September 18, 2017 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SRI MAHENDRA PRATAP SINGH AND ANOTHER
|
October 23, 2017 |
|
GHEESAN @ GHISSU Vs. STATE OF U P THRU PRIN SECY INSTITUTIONAL FINANCE LKO & ORS
|
August 24, 2017 |
|
GIRDHARI YADAV AND ANOTHER Vs. STATE OF U P & ANOTHER
|
April 17, 2017 |
|
GIRISH CHANDRA SABITA Vs. SMT. PIYARI DEVI
|
October 9, 2017 |
|
GIRJA AND OTHERS Vs. STATE OF U.P.
|
January 6, 2017 |
|
GIRLS HIGH SCHOOL AND COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 31, 2017 |
|
GIRZA SHANKER Vs. STATE OF U.P.
|
April 28, 2017 |
|
GNG ENTERPRISES Vs. STATE OF U.P.
|
July 28, 2017 |
|
GODREJ CONSUMER PRODUCTS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 21, 2017 |
|
GOLDEN STREAK DRUG AND PHARMACEUTICALS LTD. Vs. COMMISSIONER TRADE TAX LUCKNOW
|
October 31, 2017 |
|
GOMTI NAGAR JAN KALYAN MAHA SAMITI, LUCKNOW Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
May 24, 2017 |
|
GOPAL & OTHERS Vs. STATE
|
July 4, 2017 |
|
GOPAL DAS MAURYA Vs. STATE OF U.P.
|
April 13, 2017 |
|
GOPAL ELECTRIC STORES Vs. COMMISSIONER
|
March 24, 2017 |
|
GOPAL JI Vs. ADDITIONAL DISTRICT JUDGE SULTANPUR AND ORS.
|
August 23, 2017 |
|
GOPAL JI Vs. SHAILESH PATHAK
|
August 23, 2017 |
|
GOPAL MAHIP Vs. STATE OF U.P. & OTHERS
|
October 25, 2017 |
|
GOPI CHAND AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 24, 2017 |
|
GOPI KISHAN AND OTHERS Vs. STATE OF U.P.
|
April 25, 2017 |
|
GOPI SHYAM BARNWAL Vs. UNION OF INDIA AND OTHERS
|
November 1, 2017 |
|
GOVIND AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
February 8, 2017 |
|
GOVIND PRASAD MEHROTRA Vs. UNION OF INDIA THRU SECY TO GOVT OF INDIA & ANR
|
October 25, 2017 |
|
GOVIND RAM Vs. D.D.D.O.C.
|
May 31, 2017 |
|
GOVIND SINGH Vs. STATE OF U P
|
February 14, 2017 |
|
GOVIND SINGH Vs. CANTONMENT BOARD
|
September 12, 2017 |
|
GOVINDA Vs. STATE OF U.P.
|
July 28, 2017 |
|
GRAM NIYOJAN KENDRA Vs. UNION OF INDIA
|
November 28, 2017 |
|
GRAM SWARAJ UDYOG SAMITI Vs. D.D.C.
|
May 2, 2017 |
|
GRAMIN BANK OF ARYAVART Vs. M/S. MAA LAXMI ICE AND COLD STORAGE
|
September 18, 2017 |
|
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SMT. RAJBALA AND 3 OTHERS
|
August 3, 2017 |
|
GUDDOO AND OTHERS Vs. STATE OF U P
|
August 22, 2017 |
|
GUDDU KUMAR GUPTA Vs. STATE OF U.P.
|
December 22, 2017 |
|
GUDDU SINGH @ SHIVSHANKER SINGH (JAIL APPEAL) Vs. STATE OF U P
|
June 8, 2017 |
|
GUFRAN AHMED Vs. STATE OF U.P.
|
July 19, 2017 |
|
GUJARAT COOP. MILK MARKETING FEDERATION LTD. THRU G.M. Vs. STATE OF U.P. & OTHERS
|
May 31, 2017 |
|
GUL MOHAMMAD AND ANOTHER Vs. GAON SABHA AND ANOTHER
|
November 13, 2017 |
|
GULAB AND 6 OTHERS Vs. SATYA NARAYAN AND 2 OTHERS
|
December 18, 2017 |
|
GULAB CHANDRA MISHRA Vs. STATE OF U.P. AND 2 OTHERS
|
May 1, 2017 |
|
GULAM DASTGIR Vs. MOHAMMAD JAMIL AND 4 ORS.
|
January 18, 2017 |
|
GULAM MUSTAFA Vs. STATE OF U.P. THROUGH ITS SECY. INSTITUTIONAL FINANCE
|
March 21, 2017 |
|
GULAM SABIR & ANOTHER Vs. STATE OF U P
|
January 13, 2017 |
|
GULAM SADIQ (SINCE DEAD) THROUGH HIS L.RS. Vs. MOHD. RAMJAN ALIAS BAHADUR AND OTHERS
|
March 24, 2017 |
|
GULREZ AHMED Vs. STATE OF U P AND 2 OTHERS
|
December 20, 2017 |
|
GULSHAN DHARAMARTH TRUST (REGD) & ANOTHER Vs. STATE OF U P & OTHERS
|
November 24, 2017 |
|
GULSHAN RAI JAIN Vs. STATE OF U.P.
|
March 27, 2017 |
|
GULSHER @ BHOOT Vs. STATE
|
November 22, 2017 |
|
GUR BACHAN SINGH Vs. STATE
|
January 11, 2017 |
|
GURDIAL KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 2, 2017 |
|
GURPREET KAUR Vs. SHRI RAJEEV SINGH
|
December 18, 2017 |
|
GURU BUX SINGH Vs. DY. DIRECTOR OF CONSOLIDATION BARABANKI
|
July 31, 2017 |
|
GURU CHARAN Vs. STATE OF U.P. THRU SECY.BASIC EDU. LUCKNOW
|
May 22, 2017 |
|
GURUBAKSH Vs. STATE OF U.P.
|
June 8, 2017 |
|
GURUDWARA SRI GURU SINGH SABHA AND ANOTHER Vs. A.D.J., COURT NO.16, MUZAFFARNAGAR AND 10 OTHERS
|
November 6, 2017 |
|
GURUKUL VIDYAPEETH SARASWATIPURAM GOMTI NAGAR & ANR [P I L ] Vs. STATE OF U P
|
October 13, 2017 |
|
GURUMUKH SINGH Vs. STATE OF U.P.
|
March 23, 2017 |
|
GYAN CHANDRA AND 3 OTHERS Vs. STATE OF U P 4ND 7 OTHERS
|
May 16, 2017 |
|
GYAN PRAKASH Vs. STATE OF U.P.
|
May 24, 2017 |
|
GYAN PRAKASH CHATURVEDI (DECEASED) Vs. ADDL. D.J.
|
April 11, 2017 |
|
GYAN PRAKASH TIWARI Vs. STATE OF U.P
|
August 22, 2017 |
|
GYAN SINGH Vs. STATE OF U.P.
|
April 4, 2017 |
|
GYAN SINGH AND ANOTHER Vs. STATE OF U.P.
|
January 9, 2017 |
|
GYANENDER KUMAR SHARMA Vs. STATE OF .U.P AND ANR.
|
November 27, 2017 |
|
GYANENDRA BAHADUR SINGH Vs. STATE OF U.P. AND 2 ORS.
|
February 7, 2017 |
|
GYASOO Vs. STATE
|
June 12, 2017 |
|
H C P VISHRAM LAL Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
May 8, 2017 |
|
H.J. HEINZ AFFILIATES U.S.A. THROU ITS DULY CONSTITUTED ATTOR Vs. MOHAMMAD AKHTAR ALI AND OTHERS
|
August 1, 2017 |
|
H.M.A. RIZVI PARSHIKSHAN SANSTHAN Vs. STATE OF U.P.
|
September 6, 2017 |
|
H.P.C. LTD AND ANOTHER Vs. SMT. JAI MALA DEVI AND OTHERS
|
February 6, 2017 |
|
HABIBULLAH Vs. BABU
|
August 24, 2017 |
|
HAFIZ ALI AND ANOTHER Vs. STATE OF U.P. AND 4 OTHERS
|
February 20, 2017 |
|
HAIDER ALI Vs. STATE OF U P
|
August 30, 2017 |
|
HAKEEM PARWAZ ULOOM AZMI Vs. CENTRAL INFORMATION COMMISSION
|
September 21, 2017 |
|
HAKIM SINGH Vs. STATE OF U.P.
|
October 27, 2017 |
|
HALKE @ GULAB Vs. STATE OF U.P
|
May 25, 2017 |
|
HAMARA PUMP MITHOURA HPCL PETROL PUMP THRU ITS PROP Vs. CHAIRMAN-CUM-MANAGING DIRECTOR HINDUSTAN PETROLEUM & 2 OTHER
|
December 13, 2017 |
|
HAMID AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
|
HANOMAN LONIYA Vs. STATE OF U P
|
August 22, 2017 |
|
HANSAR Vs. STATE OF U P
|
January 27, 2017 |
|
HANSRAJA SINGH Vs. STATE OF U P AND 3 OTHERS
|
October 27, 2017 |
|
HANUMAN & 2 OTHERS Vs. SMT. BHANMATI & 2 OTHERS
|
October 12, 2017 |
|
HANUMAN SEWAK Vs. STATE OF U.P.
|
May 22, 2017 |
|
HANUMAN SINGH 8919(S/S)1993 Vs. STATE OF U P THROU PRIN SECY DEPTT OF MADHYAMIK EDU & ORS
|
December 4, 2017 |
|
HAR DAYAL & OTHERS Vs. MEWA RAM & OTHERS
|
December 22, 2017 |
|
HAR KISHAN @ JAI SHREE Vs. STATE OF U.P.
|
September 16, 2017 |
|
HAR PAL SINGH Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF ADMINISTRATIVE
|
July 3, 2017 |
|
HAR PAL SINGH Vs. STATE OF U P THRU PRIN SECY TECHNICAL EDU DEPTT & ORS
|
August 16, 2017 |
|
HAR PAL SINGH Vs. STATE OF U P THRU PRIN SECY DEPTT TECHNICAL EDUCATION
|
August 17, 2017 |
|
HARBANSH SINGH Vs. SMT. MITHLESH SINHA
|
August 19, 2017 |
|
HARBIR SINGH Vs. ADDL. COMMISSIONER AND OTHERS
|
August 24, 2017 |
|
HARDEO SINGH Vs. STATE
|
January 18, 2017 |
|
HARENDRA KUMAR PANDEY SON OF BANWARI Vs. STATE OF U P
|
March 10, 2017 |
|
HARENDRA SINGH & OTHERS Vs. ASHA SRIVASTAVA
|
August 1, 2017 |
|
HARENDRA YADAV AND 56 OTHERS Vs. STATE OF U.P. AND 14 OTHERS
|
December 12, 2017 |
|
HARESH KUMAR Vs. RAJARAM
|
January 25, 2017 |
|
HARI BABU GARG AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
April 6, 2017 |
|
HARI BANSH TIWARI Vs. STATE OF U P
|
September 14, 2017 |
|
HARI KISHAN Vs. STATE OF U.P.
|
February 9, 2017 |
|
HARI KISHORE GUPTA Vs. RAMA NAND AGARWAL
|
July 20, 2017 |
|
HARI KRISHNA SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE
|
October 30, 2017 |
|
HARI LAL Vs. ASSTT. DIRECTOR OF CONSOLIDATION
|
May 25, 2017 |
|
HARI MOHAN AGRAWAL Vs. STATE OF U.P.
|
April 20, 2017 |
|
HARI NARAIN Vs. STATE OF U.P.
|
January 13, 2017 |
|
HARI NARAYAN SINGH Vs. STATE OF U.P.
|
July 31, 2017 |
|
HARI OM AND 2 ORS. (OBJECTION FILED) Vs. SPECIAL JUDGE S.C.S.T. ACT GONDA AND ORS.
|
February 13, 2017 |
|
HARI PRASAD GIRI Vs. BOARD OF REVENUE THRU SECY LKO
|
March 20, 2017 |
|
HARI PRASAD MISHRA Vs. UNION OF INDIA
|
May 1, 2017 |
|
HARI PRASAD SRIVASTAVA Vs. MANIK CHANDRA SRIAVASTVA S/O LATE LALA BADRI PRASAD
|
November 13, 2017 |
|
HARI RAM Vs. SURESH CHAND GUPTA
|
January 16, 2017 |
|
HARI RAM & ANOTHER Vs. STATE OF U.P.
|
February 15, 2017 |
|
HARI RAM GUPTA Vs. STATE OF U.P.
|
November 8, 2017 |
|
HARI SHANKAR Vs. OM PRAKASH (SINCE DECEASED)
|
February 27, 2017 |
|
HARI SHANKAR AWASTHI Vs. STATE OF U P AND OTHERS
|
December 1, 2017 |
|
HARI SHANKAR KUSHWAHA AND OTHERS Vs. STATE OF U.P. THRU SECRETARY REVENUE DEPTT., LUCKNOW AND OTHERS
|
November 24, 2017 |
|
HARI SHANKER Vs. STATE OF U.P. AND ANOTHER
|
October 9, 2017 |
|
HARIBANSH AND 2 OTHERS Vs. D.D.C./A.D.M.(ADMINISTRATION), AZAMGARH AND 14 OTHERS
|
January 5, 2017 |
|
HARIHAR Vs. STATE OF U.P.
|
March 7, 2017 |
|
HARIHAR PRASAD Vs. STATE PUBLIC SERVICES TRIBUNAL
|
February 6, 2017 |
|
HARIHAR PRASAD GIRI & 3 OTHERS Vs. STATE OF U P & ANOTHER
|
August 2, 2017 |
|
HARIJAN SEWAK SANGH ISWAR SARAN ASHRAM Vs. STATE OF UTTAR PARDESH
|
August 30, 2017 |
|
HARIOM ALIAS HERO Vs. STATE OF U.P.
|
March 3, 2017 |
|
HARIOM DHEEMAR Vs. STATE OF U P
|
November 14, 2017 |
|
HARISH CHAND RAI AND 3 OTHER Vs. STATE OF U.P. AND ANOTHERS
|
November 1, 2017 |
|
HARISH CHANDRA Vs. STATE OF U.P.
|
September 12, 2017 |
|
HARISH CHANDRA Vs. RAHUL KUMAR
|
July 26, 2017 |
|
HARISH CHANDRA LAL Vs. STATE OF U.P
|
January 18, 2017 |
|
HARISH CHANDRA MAURYA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 15, 2017 |
|
HARISH KAHAR Vs. STATE
|
October 27, 2017 |
|
HARISH KUMAR Vs. STATE OF U.P.
|
July 17, 2017 |
|
HARJEET SINGH Vs. STATE OF U.P. AND ANOTHER
|
October 5, 2017 |
|
HARJIT SINGH AND ANOTHER Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY HOUSING & OTHERS
|
April 11, 2017 |
|
HARKESH & ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
March 10, 2017 |
|
HARMEET SINGH (PATAKEWALA) Vs. SMT. MEENA ROHTIGI
|
March 28, 2017 |
|
HARNAM SINGH & 3 OTHERS Vs. STATE OF U P & 2 OTHERS
|
November 27, 2017 |
|
HAROON KHAN AND 2 OTHERS Vs. NAZREEN KHATOON AND ANOTHER
|
October 23, 2017 |
|
HARPAL Vs. STATE OF U.P. AND ANOTHER
|
September 8, 2017 |
|
HARPAL SINGH Vs. HEIMANT KUMAR
|
August 17, 2017 |
|
HARPHOOL @ KALA Vs. STATE
|
November 6, 2017 |
|
HARPRIT SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
|
HARSH AGARWAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
May 15, 2017 |
|
HARSH KUMAR & 26 OTHERS Vs. RAJ PRATAP SINGH ADDL CHIEF SECY & 2 OTHERS
|
November 15, 2017 |
|
HARUN ALI Vs. SHRI NAVJEEWAN
|
May 24, 2017 |
|
HASHEEB AHAMAD KHAN & ANR Vs. STATE OF U.P. THRU. PRIN.SECY.,HYDRO ELECTRIC DEPTT.& 3 ORS
|
March 22, 2017 |
|
HASHIM Vs. STATE OF U.P.
|
October 10, 2017 |
|
HASIBUDDIN AND ANOTHER Vs. STATE OF U.P.
|
July 19, 2017 |
|
HASMATULNISHA Vs. STATE OF U P
|
August 19, 2017 |
|
HASRAT ALI Vs. STATE OF U P
|
May 30, 2017 |
|
HCL INFINET LIMITED Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
October 11, 2017 |
|
HCL INFOSYSTEMS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
May 3, 2017 |
|
HEAD CONSTABLE BRAMHA NAND YADAV Vs. STATE OF U.P.
|
June 2, 2017 |
|
HEERA LAL Vs. STATE OF U.P.
|
May 24, 2017 |
|
HEMANT KUMAR Vs. STATE OF U P
|
August 29, 2017 |
|
HIMANSHU KUMAR Vs. UNION OF INDIA
|
August 24, 2017 |
|
HINA MUSHEER AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
January 24, 2017 |
|
HIND LAMPS LTD. Vs. STATE OF U.P.
|
July 20, 2017 |
|
HINDU FRONT FOR JUSTICE THRU. SECY. RANJANA AGNIHOTRI & ORS. Vs. UNION OF INDIA THRU. SECY. MINS. OF LAW & JUSTICE & ORS.
|
April 10, 2017 |
|
HINDUSTAN MEDIA VENTURES LTD. Vs. STATE OF U.P.
|
August 11, 2017 |
|
HINDUSTAN PETROLEUM CORP. LTD. Vs. KAMAL KANT AUTOMOBILES
|
February 13, 2017 |
|
HIRA Vs. STATE OF U.P.
|
May 25, 2017 |
|
HIRA LAL & OTHERS Vs. STATE OF U.P.
|
March 7, 2017 |
|
HIRDAY RAM AND OTHERS Vs. STATE OF U.P. THRU REVENUE/CEILING SEC. AND OTHERS
|
January 19, 2017 |
|
HOMEOPATHIC SURGEON ASSOCIATION OF INDIA Vs. UNION OF INDIA AND 3 OTHERS
|
February 8, 2017 |
|
HORI LAL Vs. STATE OF U.P. AND 3 OTHERS
|
March 9, 2017 |
|
HOSHIYAR SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 30, 2017 |
|
HOTI LAL & OTHERS Vs. STATE OF U P & OTHERS
|
August 25, 2017 |
|
HUB LAL SAROJ, S/O BAIJ NATH SAROJ Vs. STATE OF U P
|
November 24, 2017 |
|
HUB LAL YADAV Vs. MAHENDRA AND 4 OTHERS
|
July 27, 2017 |
|
HUKAM SINGH Vs. STATE OF U.P.
|
April 11, 2017 |
|
HUKAM SINGH AND OTHERS Vs. STATE OF U.P.
|
January 6, 2017 |
|
HUKUM SINGH Vs. RAJAN SINGH & 4 OTHERS
|
November 17, 2017 |
|
HUKUM SINGH Vs. STATE OF U P
|
December 19, 2017 |
|
HULAS CHAND MUNDHRA Vs. MOHAN LAL KAYA AND 3 OTHERS
|
August 8, 2017 |
|
HULAS CHANDRA MUNDHRA Vs. MOHAN LAL KAYAN AND 3 ORS.
|
April 27, 2017 |
|
HUSAINI Vs. STATE OF U.P.
|
November 1, 2017 |
|
HUSSNA Vs. NATIONAL INVESTIGATING AGENCY THRU. HOME SECY. & ANOTHER
|
February 8, 2017 |
|
HYGIA INSTITUTE OF PHARMACEUTICAL EDUCATION & RESEARCH, LKO Vs. STATE OF U P THRU PRIN SECY ,TECHNICAL EDUCATION & 2 ORS
|
August 8, 2017 |
|
I.C.A. OF INDIA Vs. D.K. AGRAWAL
|
November 17, 2017 |
|
IBRAR AHMAD Vs. BOARD OF REVENUE/STATE OF U.P.
|
February 15, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHAMIM AND 6 ORS
|
September 21, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. LALMATI DEVI AND 6 OTHERS
|
January 10, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. POONAM
|
July 19, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. RAMAWATI
|
April 6, 2017 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. LKO. THROU AREA Vs. BAIJ NATH SRIVASTAVA AND ORS.
|
October 13, 2017 |
|
IDEA CELLULAR LTD., THRU. ABHISHEK SRIVASTAVA Vs. U.O.I. THRU. SECY.,MINISTRY OF LABOUR & EMPLOYMENT AND 3 ORS.
|
February 13, 2017 |
|
IDRIS Vs. STATE OF U.P.
|
August 11, 2017 |
|
IDRISH ALIAS KHAURA Vs. STATE OF U.P.
|
December 22, 2017 |
|
IKBAL AND ANR. Vs. SMT. KHURSHEED JAHAN AND 3 OTHERS
|
October 9, 2017 |
|
IMITIYAZ ALI Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY (EDUCATION) & 4 ORS
|
May 9, 2017 |
|
IMRAN Vs. STATE OF U P
|
August 1, 2017 |
|
IMRAN Vs. STATE OF U.P.
|
February 8, 2017 |
|
IMRAN ANSARI Vs. STATE OF U.P.
|
May 17, 2017 |
|
IMTYAZ ALAM Vs. COLLECTOR BHADHOHI
|
January 5, 2017 |
|
IN MATTER OF JAGRAN PRAKASHAN LTD Vs. STATE
|
November 6, 2017 |
|
IN MATTER OF M/S VIDAINI ENGINEERS LTD Vs. STATE
|
November 17, 2017 |
|
IN MATTER OF U P STATE CEMENT CORPORATION LTD Vs. STATE
|
April 28, 2017 |
|
IN RE Vs. KANHAIYA LAL GAUTAM, ADVOCATE
|
April 12, 2017 |
|
IN RE Vs. SRI KHALEEQ AHMAD AND OTHERS
|
September 22, 2017 |
|
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT Vs. STATE OF U.P., (ALLAHABAD)(FB)
|
February 20, 2017 |
|
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT (ARISING OUT OF CRIMINAL MISC. WRIT PETITION NO. 10816 OF 2015 RAM NARAYAN YADAV V. STATE OF U.P. & OTHERS) Vs. STATE OF U.P. & OTHERS
|
February 13, 2017 |
|
IN RE: WITHDRAWAL OF CRIMINAL CASES BY STATE GOVERNMENT (ARISING OUT OF CRIMINAL MISC. WRIT PETITION NO. 10816 OF 2015 RAM NARAYAN YADAV V. STATE OF U.P. & OTHERS) Vs. STATE OF U.P. & OTHERS
|
February 20, 2017 |
|
IN THE MATTER OF COUNCIL OF THE I.C.A. OF INDIA Vs. D.K. AGRAWAL
|
November 17, 2017 |
|
IN THE MATTER OF MOHD. AKHTAR CHOORIWALA Vs. SMT. PUJA PAL
|
February 3, 2017 |
|
IN THE MATTER OF THE CHARTERED ACCOUNTANTS ACT, 1949 Vs. CA. SATISH KUMAR GUPTA
|
August 2, 2017 |
|
INDERPAL Vs. STATE OF U.P.
|
May 1, 2017 |
|
INDERPREET SINGH Vs. STATE OF U.P. & 7 OTHERS
|
January 20, 2017 |
|
INDIAN INSTITUTE OF TECHNOLOGY AND 2 OTHERS Vs. RISHABH JHA AND 2 OTHERS
|
February 3, 2017 |
|
INDIAN OIL CORPORATION LIMITED VIBHUTI KHAND; BHARAT PETROLEUM CORPORATION LIMITED; HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY
|
March 28, 2017 |
|
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ (DECEASED)
|
February 22, 2017 |
|
INDIRA GANDHI UCHCHATAR MADHYAMIK VIDYALAYA AND ANOTHER; VISHNU SHANKER SINGH Vs. STATE OF U P AND OTHERS
|
November 30, 2017 |
|
INDRA ANAND SHUKLA @ GOLDEE SHUKLA Vs. STATE OF U.P. & ANOTHER
|
October 30, 2017 |
|
INDRA PAL SINGH RANA Vs. STATE OF U P AND ANOTHER
|
September 4, 2017 |
|
INDRAJEET Vs. SANTOSH KUMAR
|
April 7, 2017 |
|
INDRAJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 8, 2017 |
|
INDRAMOHAN GAUTAM Vs. STATE OF U.P.
|
August 25, 2017 |
|
INDRESH KUMAR YADAV Vs. STATE OF U P AND 3 OTHERS
|
April 26, 2017 |
|
INDU & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
December 7, 2017 |
|
INDUS TOWERS LTD Vs. UNION OF INDIA AND 2 OTHERS
|
April 28, 2017 |
|
IQBAL LEATHERS LIMITED AND ANOTHER Vs. M/S. UNNAO TANNERIES POLLUTION CONTROL COMPANY AND 8 ORS.
|
April 7, 2017 |
|
IQRA ROADWAYS (INDIA) Vs. STATE OF UTTAR PRADESH & 3 OTHERS
|
November 14, 2017 |
|
IRASHAD Vs. STATE OF U.P.
|
November 24, 2017 |
|
IRFAN AND OTHERS Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
March 23, 2017 |
|
IRSHAD ALAM Vs. ALI AHAD AND ANOTHER
|
December 22, 2017 |
|
IRSHAD ALI Vs. STATE OF U.P.
|
May 2, 2017 |
|
ISHA CHARAN Vs. THE STATE OF U.P. AND OTHERS
|
October 31, 2017 |
|
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY Vs. STATE OF U.P.,
|
May 9, 2017 |
|
ISHAQ Vs. STATE OF U P
|
September 8, 2017 |
|
ISHAQ ALI KHAN Vs. STATE OF U.P.
|
May 31, 2017 |
|
ISHAQ MOHAMMAD Vs. COLLECTOR ETAWAH & 4 OTHERS
|
August 29, 2017 |
|
ISHRAJ MISHRA AND ANOTHER Vs. UNION OF INDIA THRU THE SEC, MINISTRY OF FINANCE AND OTHERS
|
November 7, 2017 |
|
ISHTIYAQ AHMAD AND 8 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL HEALTH & ORS
|
May 9, 2017 |
|
ISHWAR CHAND Vs. STATE OF U.P. & 4 OTHERS
|
August 30, 2017 |
|
ISLAHUDDIN; TAUFEEQ ALAM; SALAHUDDIN; SHAMSHAD ALAM @ SAIMADH; SAIFUDDIN @ SAIKUDDIN; WAHAJUDDIN; ABU QAIS; SYED SHABIHUL HASAN; STATE OF U P Vs. STATE OF U P ; FAYYAZUDDIN AND 6 OTHERS; MAHE ALAM AND 6 OTHERS
|
November 24, 2017 |
|
ISLAM HUSSAIN & OTHERS Vs. XV A D J , VARANASI & OTHERS
|
August 18, 2017 |
|
ISRAFEEL Vs. STATE OF U.P.
|
May 11, 2017 |
|
ISRAR Vs. STATE OF U.P.
|
June 9, 2017 |
|
ISRAR AHMAD Vs. SMT. SABIRA BANO
|
July 10, 2017 |
|
ISRAR ALI Vs. RAJ PAL SINGH
|
November 29, 2017 |
|
ISTKHAR Vs. STATE OF U.P. AND 5 OTHERS
|
August 4, 2017 |
|
ISTYAQ Vs. DY. DIRECTOR OF CONSOLIDATION
|
November 7, 2017 |
|
ISTYAQ AHMAD Vs. AHMADI KHATOON AND 8 ORS
|
October 23, 2017 |
|
J P SHARMA Vs. STATE
|
January 25, 2017 |
|
J.K. SRIVASTAVA Vs. STATE OF U.P.
|
April 27, 2017 |
|
J.K. SYNTHETICS LTD. KANPUR Vs. COMMISSIONER OF INCOME TAX KANPUR
|
May 1, 2017 |
|
J.R ORGANICS LTD. THRU YOGENDRA KUMAR JHUNJHUNWALA & ANR Vs. M/S JUPITER DYECHEM PVT LTD THRU AUTH. SIGN MOHIT AGARWAL
|
January 17, 2017 |
|
JABIR ALI AND OTHERS Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
March 10, 2017 |
|
JAFER AHMAD KHAN Vs. STATE OF U P AND 5 OTHERS
|
May 10, 2017 |
|
JAG MOHAN AND OTHERS Vs. STATE OF U P
|
September 1, 2017 |
|
JAGAN NATH AND OTHERS Vs. STATE OF U.P.
|
October 12, 2017 |
|
JAGANNATH Vs. D.D.C.
|
February 17, 2017 |
|
JAGAR NATH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION VARANASI AND OTHERS
|
January 18, 2017 |
|
JAGAT Vs. STATE OF U.P.
|
August 29, 2017 |
|
JAGAT NARAYAN GUPTA AND ANOTHER Vs. K.C. ASHTHANA AND ANOTHER
|
January 16, 2017 |
|
JAGAT NARAYAN SINGH Vs. D.D.C.
|
February 28, 2017 |
|
JAGBEER SINGH AND 9 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
July 26, 2017 |
|
JAGDAMBA PRASAD Vs. LEARNED II A.D.J. DISTT. SITAPUR AND OTHERS
|
February 22, 2017 |
|
JAGDISH Vs. MIRA JAISWAL
|
April 19, 2017 |
|
JAGDISH ALIAS BABA Vs. STATE
|
December 15, 2017 |
|
JAGDISH CHANDRA Vs. STATE OF U.P.
|
July 17, 2017 |
|
JAGDISH CHANDRA GUPTA Vs. VIMLA DEVI AND ORS
|
November 24, 2017 |
|
JAGDISH KORI Vs. STATE OF U.P.
|
November 8, 2017 |
|
JAGDISH NARAYAN TANDON AND 3 OTHERS Vs. ONKAR NATH TANDON AND 10 OTHERS
|
April 20, 2017 |
|
JAGDISH PRASAD Vs. STATE OF U.P. AND OTHERS
|
December 13, 2017 |
|
JAGDISH PRASAD Vs. STATE OF U.P. AND 4 OTHERS
|
October 12, 2017 |
|
JAGDISH PRASAD MISHRA Vs. PRINCIPAL CHIEF CONSERVATOR
|
May 23, 2017 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF U.P.
|
July 12, 2017 |
|
JAGDISH PRASAD SHARMA Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL
|
February 15, 2017 |
|
JAGDISH PRASAD TIWARI Vs. JOINT DIRECTOR OF EDUCATION AND OTHERS
|
January 3, 2017 |
|
JAGDISH SINGH Vs. AMRESH AND ANOTHER
|
October 25, 2017 |
|
JAGDISH SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 7, 2017 |
|
JAGDISH YADAV Vs. STATE OF U.P.
|
July 5, 2017 |
|
JAGESHWAR Vs. STATE OF U P
|
August 16, 2017 |
|
JAGESHWAR PRASAD Vs. ADDL. DISTT. JUDGE COURT NO. 7
|
January 24, 2017 |
|
JAGMOHAN AND ANR. Vs. STATE OF U.P. & 3 ORS.
|
February 27, 2017 |
|
JAGPAL SINGH RATHI Vs. UTTAR PRADESH STATE PUBLIC SERVICE TRIBUNAL & OTHERS
|
March 2, 2017 |
|
JAGRAM Vs. STATE OF U.P.
|
March 10, 2017 |
|
JAGRUP Vs. SATISH
|
March 10, 2017 |
|
JAHAN SINGH Vs. STATE OF U.P. AND 4 OTHERS
|
May 18, 2017 |
|
JAHAR SINGH Vs. STATE OF U.P. AND 9 OTHERS
|
January 31, 2017 |
|
JAHID Vs. STATE OF U.P.
|
January 17, 2017 |
|
JAHID HASAN AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 19, 2017 |
|
JAHUL HASAN ALIAS JAHOOL Vs. REGIONAL MANAGER HIMANCHAL STATE ROAD TRANS. AND ANR.
|
February 15, 2017 |
|
JAI BAJRANG COOPERATIVE HOUSING SOCIETY LTD. AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
January 19, 2017 |
|
JAI DEO & ANR Vs. MEENAKSHI SINGH PARIHAR
|
October 3, 2017 |
|
JAI DURGA INDUSTRIES Vs. COMMISSIONER, TRADE TAX U P LUCKNOW
|
November 24, 2017 |
|
JAI HIND Vs. STATE OF U.P
|
April 11, 2017 |
|
JAI KUNWAR SINGH Vs. STATE OF U.P.
|
May 8, 2017 |
|
JAI PAL Vs. STATE OF U P
|
December 14, 2017 |
|
JAI PAL SINGH AND (3) OTHERS Vs. STATE OF U P
|
October 6, 2017 |
|
JAI PRAKASH Vs. STATE OF U.P.
|
February 28, 2017 |
|
JAI PRAKASH AND ANOTHER Vs. OM PRAKASH AND 2 OTHERS
|
November 7, 2017 |
|
JAI PRAKASH DUBEY Vs. STATE OF U.P.
|
March 31, 2017 |
|
JAI PRAKASH GUPTA Vs. UNION OF INDIA THRU ITS PRINCIPAL SECY. & 4 OTHERS
|
May 15, 2017 |
|
JAI PRAKASH GUPTA AND OTHERS Vs. PURAN CHAND AND OTHERS
|
January 19, 2017 |
|
JAI PRAKASH OIL MILL Vs. COMMISSIONER TRADE TAX, U P LUCKNOW
|
November 28, 2017 |
|
JAI PRAKASH SINGH Vs. STATE OF U.P.
|
March 6, 2017 |
|
JAI PRAKASH SINGH Vs. STATE OF U.P. THRU.PRIN.SECY.DEPTT. OF PANCHAYATI RAJ AND 3 ORS
|
February 15, 2017 |
|
JAI PRAKASH SRIVASTAV AND 2 OTHERS Vs. SUNEETA AGRAWAL AND ANOTHER
|
April 28, 2017 |
|
JAI RAM & ORS. Vs. DISTRICT JUDGE AMBEDKAR NAGAR & ORS.
|
November 2, 2017 |
|
JAI RAM @ JAI KUMAR JACAB Vs. STATE OF U.P.
|
September 12, 2017 |
|
JAI RAM YADAV Vs. STATE OF U.P. THR. PRIN. SECY. FOOD & CIVIL SUPPLIES AND OTHERS
|
February 6, 2017 |
|
JAI SHANKER ALIAS ASHOK Vs. STATE OF U P
|
June 30, 2017 |
|
JAI SINGH Vs. STATE OF U.P.
|
August 29, 2017 |
|
JAI SINGH Vs. STATE
|
July 21, 2017 |
|
JAINTI & ORS THRU SUDHAKAR PANDEY (IN PERSON); KSHETRIYA SRI GANDHI ASHRAM THRU SECY/ADMINISTRATIVE OFFICER Vs. STATE OF U P THRU PRIN SECY LABOUR MINISTRY LKO & ORS; PRESIDING OFFICER LABOUR COURT LKO & ORS
|
December 19, 2017 |
|
JAIPAL SINGH Vs. STATE OF U.P. THRU SECY.
|
May 9, 2017 |
|
JAISHREE DEVI AND ANOTHER Vs. GHANSHYAM DAS AND OTHERS
|
August 21, 2017 |
|
JAITOON NISHA Vs. BOARD OF REVENUE
|
April 11, 2017 |
|
JAIVEER SINGH Vs. STATE OF U.P.
|
May 5, 2017 |
|
JAKIR Vs. STATE OF U.P.
|
August 30, 2017 |
|
JALALUDDIN Vs. STATE OF U.P.
|
July 24, 2017 |
|
JALEVSHRI & ANOTHER Vs. STATE OF U P & ANOTHER
|
March 28, 2017 |
|
JAMADAR SINGH AND OTHERS Vs. STATE OF U.P.
|
August 24, 2017 |
|
JAMAL KHAN Vs. STATE OF U.P.
|
May 9, 2017 |
|
JAMAL KHAN Vs. STATE OF U P
|
March 9, 2017 |
|
JAMIL KHAN & OTHERS Vs. U P SUNNI CENTRAL BOARD OF WAQF DR M L B LUCKNOW
|
April 17, 2017 |
|
JAMILA Vs. STATE OF U.P. & ANOTHER
|
January 23, 2017 |
|
JAMUNA PRASAD Vs. SMT. NAEEMA BEGUM
|
November 9, 2017 |
|
JAN HITAI Vs. STATE OF U.P.
|
May 1, 2017 |
|
JANARDAN Vs. STATE OF U.P.
|
April 24, 2017 |
|
JANARDAN CHAUDHARY Vs. STATE OF U P AND ANOTHER
|
February 3, 2017 |
|
JANG BAHADUR Vs. SHIV LOCHAN AND 3 OTHERS
|
February 6, 2017 |
|
JANG BAHADUR LAL SRIVASTAVA Vs. U P STATE AGRO INDUSTRIAL CORPN AND ANORS
|
May 15, 2017 |
|
JANHIT DEGREE COLLEGE Vs. STATE OF U.P. AND 5 OTHERS
|
November 6, 2017 |
|
JANKI Vs. STATE OF U.P. AND OTHERS
|
March 8, 2017 |
|
JANNATUL AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
February 16, 2017 |
|
JANTA INTER COLLEGE & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
July 5, 2017 |
|
JAS KARAN SINGH, SON OF MALIKHEY SINGH Vs. STATE OF U P
|
December 14, 2017 |
|
JASBIR Vs. STATE OF U.P.
|
October 12, 2017 |
|
JASKARAN Vs. STATE OF U P
|
September 8, 2017 |
|
JASVEER SINGH Vs. STATE OF U.P.
|
May 8, 2017 |
|
JASVIR & ORS. Vs. STATE OF U.P.
|
April 7, 2017 |
|
JASWANT Vs. STATE OF U P
|
February 2, 2017 |
|
JASWANT YADAV AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
|
October 30, 2017 |
|
JATA SHANKAR Vs. STATE OF U.P.
|
May 9, 2017 |
|
JAUHARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 19, 2017 |
|
JAVAID IQBAL Vs. SAIYYAD MEHFOOZ ALI (SINCE DECEASED) AND ANOTHER
|
November 13, 2017 |
|
JAVED Vs. STATE OF U.P.
|
December 15, 2017 |
|
JAVED Vs. STATE OF U.P.
|
May 18, 2017 |
|
JAVED AKHTAR Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2017 |
|
JAWAHAR LAL AND 4 OTHERS Vs. ANIL KUMAR AND 3 OTHERS
|
May 19, 2017 |
|
JAWAHAR SINGH ALIAS RAM BABU Vs. SUBHASH CHATURVEDI AND 4 OTHERS
|
November 3, 2017 |
|
JAY SHANKAR SHUKLA & OTHERS Vs. STATE OF U P
|
March 10, 2017 |
|
JAY SINGH AND OTHERS Vs. STATE OF U.P.AND OTHERS
|
February 14, 2017 |
|
JAYANATH Vs. STATE OF U.P
|
July 19, 2017 |
|
JAYANTI PRASAD Vs. STATE OF U.P.
|
July 28, 2017 |
|
JEEVESH ALIAS SUTTAN CHAUBEY Vs. RAJESHWAR PRASAD AGARWAL (SINCE DEAD) AND 4 OTHERS
|
June 28, 2017 |
|
JETPUR SOMNATH TOLLWAYS LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 31, 2017 |
|
JHABBU Vs. STATE OF U.P.
|
May 2, 2017 |
|
JHANDU & OTHERS Vs. STATE
|
July 21, 2017 |
|
JHANGAN Vs. STATE OF U.P.
|
January 6, 2017 |
|
JHANSI DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
|
March 9, 2017 |
|
JHAPTI AND (4) OTHERS Vs. STATE OF U P
|
September 5, 2017 |
|
JHOORI Vs. D.D.C., FATEHPUR
|
April 17, 2017 |
|
JHULLUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 25, 2017 |
|
JIA LAL SAROJ Vs. STATE OF U P AND OTHERS
|
April 18, 2017 |
|
JILA SINGH @ JILE RAM AND 2 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
|
August 17, 2017 |
|
JITENDRA & 2 OTHERS Vs. STATE OF U P & 3 OTHERS
|
March 10, 2017 |
|
JITENDRA AND 199 OTHERS Vs. UNION OF INDIA THRU SECRY AND 3 OTHERS
|
February 28, 2017 |
|
JITENDRA GUPTA Vs. STATE OF U.P.
|
March 6, 2017 |
|
JITENDRA KUMAR Vs. AMIT KUMAR
|
March 2, 2017 |
|
JITENDRA KUMAR GUPTA & ANR Vs. STATE OF U.P THRU PRIN SECY DEPTT OF ENERGY LKO AND ORS
|
February 7, 2017 |
|
JITENDRA KUMAR VERMA Vs. ASHOK KUMAR VERMA AND ANOTHER
|
November 27, 2017 |
|
JITENDRA KUMAR YADAV Vs. STATE OF U P AND 2 ORS
|
August 30, 2017 |
|
JITENDRA MOHAL SHUKLA Vs. STATE OF U.P.
|
May 25, 2017 |
|
JITENDRA PANDEY Vs. STATE OF U.P.
|
August 31, 2017 |
|
JITENDRA SINGH @ CHHOTU SINGH Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
March 24, 2017 |
|
JODHA RAM AND ANOTHER Vs. PRAMOD KUMAR GUPTA
|
September 4, 2017 |
|
JOGENDRA KUMAR BALI Vs. UNION OF INDIA & OTHERS
|
November 3, 2017 |
|
JOGENDRA PAL (DIED) THROUGH HIS LEGAL HEIRS SMT. MAMTA DEVI AND FOUR OTHERS Vs. STATE OF U.P. THROUGH SECRETARY HOME (POLICE) U.P. CIVIL SECRETARIAT, LUCKNOW AND OTHERS
|
January 13, 2017 |
|
JOHAR ALI AND OTHERS(U.P.Z.A.) Vs. SUB DIV. OFFICER/S.D.M. LALGANJ AND OTHERS
|
January 9, 2017 |
|
JOKHAN GOND @ MANAGER GOND Vs. STATE
|
October 27, 2017 |
|
JOKHU Vs. DEPUTY DIRECTOR CONSOLIDATION PRATAPGARHAND ORS
|
December 19, 2017 |
|
JOKHU AND 2 OTHERS Vs. PATIRAJI AND 5 OTHERS
|
February 28, 2017 |
|
JUME ALI Vs. STATE OF U P & 2 ORS
|
April 13, 2017 |
|
JUNAID AHMAD Vs. VISITOR INTERAL UNIVERSITY LKO /HIS EXCELLENCY GOVERNOR
|
March 7, 2017 |
|
JYOTI SHUKLA Vs. STATE OF U.P. AND 4 OTHERS
|
March 24, 2017 |
|
JYOTSNA SINGH Vs. SAURABH SINGH
|
November 17, 2017 |
|
K K SHUKLA Vs. BANARAS HINDU UNIVERSITY THROUGH ITS REGISTRAR AND
|
August 21, 2017 |
|
K P COLLEGE OF MANAGEMENT THRU SECRETARY MUKESH AGARWAL Vs. STATE OF U P THRU PRIN SECY SOCIAL WELFARE LKO & ORS
|
March 7, 2017 |
|
KADEER Vs. STATE OF U.P
|
May 29, 2017 |
|
KADEN GLEN EDWARD MOORE Vs. STATE OF U.P. AND ORS.
|
August 29, 2017 |
|
KAILASH Vs. STATE OF U.P.
|
March 28, 2017 |
|
KAILASH CHAND Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE AND 3 OTHERS
|
January 16, 2017 |
|
KAILASH JAISWAL Vs. STATE OF U P AND 5 ORS
|
April 27, 2017 |
|
KAILASH NATH BAJPAYE Vs. RAM LAXMAN JANKI RAM CHANDRA JI
|
July 27, 2017 |
|
KAILASH NATH SINHA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLD BENCH AND OTHERS
|
December 7, 2017 |
|
KAISAR BANO AND 4 OTHERS Vs. VIKRAM CHAND VERMA AND 2 OTHERS
|
November 30, 2017 |
|
KALA ALIAS RAVI Vs. STATE OF U P AND ANOTHER
|
August 11, 2017 |
|
KALAWATI DEVI Vs. STATE OF U P AND OTHERS
|
November 9, 2017 |
|
KALAWATI RANA Vs. U.P. POWER CORPORATION LTD.
|
March 6, 2017 |
|
KALEEM ISMAIL AND OTHERS Vs. STATE OF U P & ANOTHER
|
April 21, 2017 |
|
KALI CHARAN VIDYALAYA ENDOWMENT TRUST Vs. STATE OF U.P. THROUGH SECY. (HIGHER EDUCATION ) CIVIL SECTT.
|
September 1, 2017 |
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KALI PRASAD AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
March 21, 2017 |
|
KALICHARAN Vs. STATE OF U P & ANOTHER
|
November 14, 2017 |
|
KALIKA PRASAD Vs. STATE OF U.P.
|
April 28, 2017 |
|
KALLO Vs. STATE OF U P THROUGH PRIN SECY FOREST AND 4 ORS
|
December 19, 2017 |
|
KALLOO Vs. STATE OF U.P.
|
July 14, 2017 |
|
KALLU ALIAS OM PRAKASH SONI Vs. STATE OF U.P
|
July 24, 2017 |
|
KALLU KHAN Vs. STATE OF U.P.
|
January 9, 2017 |
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KALLU PRASAD Vs. STATE OF U.P.
|
September 12, 2017 |
|
KALLU SINGH Vs. STATE OF U.P.
|
November 8, 2017 |
|
KALPANA Vs. THE STATE OF U.P.
|
September 15, 2017 |
|
KALUWA Vs. STATE OF U.P.
|
January 10, 2017 |
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KALUWA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 7, 2017 |
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KAMAL GULATI Vs. STATE OF U P THROUGH S H O ,KOTWALI DISTT LAKHIMPUR-KHERI
|
February 6, 2017 |
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KAMAL KISHORE TRIPATHI Vs. STATE OF U.P.
|
April 26, 2017 |
|
KAMAL NARAIN Vs. SMT. SAVITRI DEVI AND ANOTHER
|
February 8, 2017 |
|
KAMAL SINGH Vs. STATE OF U.P.
|
May 4, 2017 |
|
KAMAL SINGH Vs. STATE OF U P
|
January 25, 2017 |
|
KAMAL SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. CIRCUIT COURT AT AGRA AND 9 ORS.
|
January 24, 2017 |
|
KAMLA DEVI AND ANOTHER Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAY
|
March 28, 2017 |
|
KAMLA PRASAD & ANOTHER Vs. STATE OF U P
|
August 1, 2017 |
|
KAMLA PRASAD SINGH AND (3) OTHERS Vs. STATE OF U P
|
July 31, 2017 |
|
KAMLENDRA KUMAR SINGH Vs. I.O.C.L. THRU. ITS EXECUTIVE DIRECTOR U.P. STATE AND ANR.
|
January 6, 2017 |
|
KAMLESH Vs. STATE
|
November 3, 2017 |
|
KAMLESH AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 2, 2017 |
|
KAMLESH AND 7 OTHERS Vs. U P AVAS VIKAS PARISHAD AND 5 OTHERS
|
November 23, 2017 |
|
KAMLESH CHAUHAN Vs. STATE OF U.P. AND ANOTHER
|
January 17, 2017 |
|
KAMLESH KUMAR Vs. VIRENDRA KUMAR AND 4 OTHERS
|
January 31, 2017 |
|
KAMLESH KUMAR CHAUHAN Vs. STATE OF U P THRU SECY AND OTHERS
|
November 8, 2017 |
|
KAMLESH KUMAR YADAV Vs. COLLECTOR/DISTRICT MAGISTRATE AND 4 OTHERS
|
November 22, 2017 |
|
KAMLESH KUMAR YADAV & ANR. Vs. STATE OF U.P.
|
November 30, 2017 |
|
KAMLESH SINGH & OTHERS Vs. STATE OF U.P.
|
February 2, 2017 |
|
KAMTA AND OTHERS Vs. STATE OF U.P.
|
February 17, 2017 |
|
KANCHAN GUPTA ARANGA Vs. STATE OF U P AND ANOTHER
|
May 10, 2017 |
|
KANCHAN JAN KALYAN SAMITI Vs. STATE OF U.P.
|
March 20, 2017 |
|
KANCHAN LAL & ORS. Vs. RAM AUTAR & 3 ORS.
|
May 5, 2017 |
|
KANHAIYA LAL Vs. STATE OF U.P.
|
September 5, 2017 |
|
KANHAIYA LAL Vs. VIJAY KANT MISHRA
|
August 18, 2017 |
|
KANIZ BANO & 20 OTHERS Vs. CIVIL JUDGE (S.D) MOHANLAL GANJ LKO AND ANOTHER
|
May 26, 2017 |
|
KANNA @ CHOTEY Vs. STATE OF U P
|
December 1, 2017 |
|
KANPUR CITY TRANSPORT SERVICES LTD THRU REG MANAGER & ANR Vs. GOLDRUSH SALES &SERVICES LTD THRU M D & AUTH SIGNATORY&ANR
|
February 21, 2017 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE
|
December 12, 2017 |
|
KANPUR ELECTRICITY SUPPLY CO LTD Vs. VIKRAM JAISWAL & OTHERS
|
May 31, 2017 |
|
KANPUR SHEETALAYA PRIVATE LIMITED THRU ITS DIRECTOR Vs. UNION OF INDIA THRU ITS SECY & 2 OTHERS
|
November 27, 2017 |
|
KANPUR TEXEL(P) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-4,KANPUR AND ANOTHER
|
November 23, 2017 |
|
KANTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 25, 2017 |
|
KANTI DEVI Vs. RAM AUTAR AGRAWAL & 2 OTHERS
|
May 5, 2017 |
|
KAPIL DEO TIWARI Vs. STATE OF U.P.
|
January 11, 2017 |
|
KAPIL VERMA Vs. STATE OF U P & ANOTHER
|
November 23, 2017 |
|
KAPUR Vs. STATE OF U.P.
|
October 30, 2017 |
|
KARAM SINGH Vs. STATE OF U.P.
|
May 17, 2017 |
|
KARAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION
|
November 17, 2017 |
|
KARAN BAHADUR Vs. STATE OF U.P.
|
September 6, 2017 |
|
KARAN SINGH Vs. STATE OF U.P.
|
April 28, 2017 |
|
KARAN SINGH AND ANOTHER Vs. STATE OF U.P.
|
January 13, 2017 |
|
KARTAR SINGH Vs. STATE OF U.P.
|
July 14, 2017 |
|
KARUN Vs. STATE OF U P
|
May 17, 2017 |
|
KARUNA BALA VARSHNEY AND ANOTHER Vs. SHYAM SUNDER
|
September 19, 2017 |
|
KARUNA SHANKAR SHUKLA & 22 OTHERS Vs. STATE OF U.P. & 4 OTHERS
|
January 25, 2017 |
|
KARUNESH VERMA Vs. STATE OF U P & ANR
|
October 27, 2017 |
|
KASAMUDDIN Vs. STATE
|
June 13, 2017 |
|
KASHI JEEVDAYA VISTARINI GOSHALA EVAM PASHUSHALA Vs. STATE OF U.P. AND 3 OTHERS
|
January 16, 2017 |
|
KASHI NATH YADAV Vs. STATE OF U.P. AND 4 OTHERS
|
December 1, 2017 |
|
KASHMIR SINGH Vs. MOHD. SIDDIQ KHAN
|
April 17, 2017 |
|
KASHMIRA Vs. STATE
|
January 6, 2017 |
|
KAUSHAL @ PRATAP Vs. STATE OF U P
|
March 30, 2017 |
|
KAUSHAL KISHOR @ DABLU Vs. STATE OF U P
|
April 7, 2017 |
|
KAUSHAL KISHORE @ BELAN Vs. STATE
|
October 12, 2017 |
|
KAUSHAL KISHORE MISHRA Vs. STATE OF U.P.THRU PRIN.SECY.REVENUE DEPTT.LKO.& ORS
|
November 27, 2017 |
|
KAUSHAL KISHORE MISRA Vs. STATE OF U P THROUGH PRIN SECY REVENUE AND 2 ORS
|
May 17, 2017 |
|
KAUSHAL KISHORE RAIZADA Vs. GRAMIN BANK OF ARYAVART THROU ITS CHAIRMAN AND ORS
|
December 21, 2017 |
|
KAUSHAL KISHORE SHUKLA Vs. STATE OF U.P.
|
November 3, 2017 |
|
KAUSHLENDRA PANDEY Vs. ELECTION COMMISSION OF INDIA
|
February 8, 2017 |
|
KAUSHLENDRA SINGH @ KAUSHLENDRA AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
March 22, 2017 |
|
KAVINDRA SINGH YADAV AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
October 12, 2017 |
|
KEDAR Vs. STATE OF U.P.
|
September 8, 2017 |
|
KESHAV Vs. STATE OF U.P.
|
July 31, 2017 |
|
KESHAV DHAR TRIPATHI Vs. STATE OF U.P.
|
August 31, 2017 |
|
KESHAV PRASAD Vs. STATE OF U.P. AND OTHERS
|
August 16, 2017 |
|
KEWLAPATI Vs. U P LOK SEWA ADHIKARAN INDIRA BHAWAN LKO & ORS
|
November 13, 2017 |
|
KHADAG BAHADUR YADAV Vs. UNION OF INDIA
|
May 25, 2017 |
|
KHAIRATI ALIAS BADRUDDIN Vs. MOHD IDREES & OTHERS
|
December 7, 2017 |
|
KHAIRATI LAL FAKIR CHAND Vs. ADDL C I T , RANGE BULANDSHAHAR & ANOTHER
|
November 22, 2017 |
|
KHALID AND 8 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 14, 2017 |
|
KHALIDA FAZLI AND ORS Vs. HINDUSTAN PETROLEUM CORPORATION LKO THROUGH ITS MANAGER
|
August 25, 2017 |
|
KHALIQUE HASAN & OTHERS Vs. UNION OF INDIA & OTHERS
|
September 8, 2017 |
|
KHALIQUZZAMA Vs. STATE OF U P AND 4 OTHERS
|
May 22, 2017 |
|
KHAN CHAND SINGH Vs. PREMAWATI
|
November 27, 2017 |
|
KHANDELWAL ENTERPRISES SHIVPURI Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 28, 2017 |
|
KHARBHAN Vs. STATE OF U P AND 2 OTHERS
|
August 11, 2017 |
|
KHATERU AND OTHERS Vs. STATE OF U.P.
|
August 29, 2017 |
|
KHATOON & 6 OTHERS Vs. STATE OF U P & 3 OTHERS
|
February 13, 2017 |
|
KHATOON NISHA AND ANR Vs. STATE OF U P AND ANR
|
May 17, 2017 |
|
KHEM RAJ Vs. STATE
|
December 8, 2017 |
|
KHURSHEEDA Vs. STATE OF U.P. AND 3 OTHERS
|
July 17, 2017 |
|
KHUSHNUMA Vs. STATE OF U P AND ANOTHER
|
May 12, 2017 |
|
KIRAN CHANDRA TIWARI Vs. STATE OF U P AND 4 OTHERS
|
April 13, 2017 |
|
KIRAN SINGH Vs. STATE OF UTTAR PRADESH
|
September 15, 2017 |
|
KIRTI SRIVASTAVA Vs. STATE OF U P AND 2 OTHERS
|
July 10, 2017 |
|
KISAN COOPERATIVE SUGAR FACTORY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2017 |
|
KISAN SAHAKARI CHINI MILLS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2017 |
|
KISAN SHIKSHA NIKETAN Vs. THE COMMISSIONER, AZAMGARH ANOTHER
|
March 29, 2017 |
|
KISHAN & OTHERS Vs. STATE OF U P
|
December 5, 2017 |
|
KISHAN SINGH Vs. STATE
|
October 31, 2017 |
|
KISHORE KUMAR SINGH Vs. STATE OF U.P.
|
August 9, 2017 |
|
KISHORE TANDON & ORS Vs. STATE OF U P THRU SECY DEPTT OF SECTT & ORS
|
September 21, 2017 |
|
KISHWARI BEGUM CHAIRMAN NAGAR PANCHAYAT Vs. STATE OF U.P. & 3 OTHERS
|
February 8, 2017 |
|
KM PALLAVI Vs. STATE OF U P AND 3 OTHERS
|
December 12, 2017 |
|
KM. FATMA Vs. STATE OF U.P.
|
June 2, 2017 |
|
KM. HINA Vs. STATE OF U.P. & 5 OTHERS
|
January 23, 2017 |
|
KM. JANKI DEVI AND ANOTHER Vs. STATE OF U.P. AND OTHERS.
|
October 30, 2017 |
|
KM. KALYANI MEHROTRA Vs. STATE OF U.P.
|
August 28, 2017 |
|
KM. RICHA PRAJAPATI Vs. KISHAN KUMAR NIGAM AND 2 OTHERS
|
September 19, 2017 |
|
KM. SANTOSH DUBEY Vs. STATE OF U.P.
|
July 7, 2017 |
|
KM. SWETA SRIVASTAVA Vs. STATE OF U.P. AND 5 ORS.
|
October 12, 2017 |
|
KM. TEENA GUPTA Vs. COMMISSIONER INCOME TAX BAREILLY
|
March 30, 2017 |
|
KOELEE SPORTSWEAR INC. THRU PROP. KAMAL KANT JAIN Vs. CANARA BANK AND ANOTHER
|
September 13, 2017 |
|
KOHLI BROTHERS COLOUR LAB (P) LTD THRU M D AND 2 ORS Vs. UNION OF INDIA THROUGH ASSISTANT COMMISSIONER OF INCOME TAX
|
July 20, 2017 |
|
KOMAL & ANOTHER Vs. STATE OF U P
|
November 3, 2017 |
|
KOTAK MAHINDRA BANK LTD. Vs. STATE OF U.P. AND 5 OTHERS
|
May 8, 2017 |
|
KOTDWAR STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2017 |
|
KRIPA Vs. STATE OF U P
|
November 30, 2017 |
|
KRIPA SHANKAR Vs. TARA SHANKAR AND 6 OTHERS
|
November 3, 2017 |
|
KRIPA SHANKER SINGH Vs. STATE OF UTTAR PRADESH
|
May 30, 2017 |
|
KRIPAL SINGH Vs. STATE OF U P
|
April 20, 2017 |
|
KRISHAN DUTT MISHRA Vs. MUNIYA DEVI AND 2 ORS
|
December 18, 2017 |
|
KRISHAN KUMAR @ KUKKOO Vs. STATE OF U.P.
|
May 30, 2017 |
|
KRISHN KUMARI Vs. STATE OF U.P.
|
October 11, 2017 |
|
KRISHNA AND ANOTHER Vs. VIJAYEE PRASAD AND 7 OTHERS
|
November 13, 2017 |
|
KRISHNA AUTAR Vs. STATE OF U.P.
|
April 18, 2017 |
|
KRISHNA BAHADUR SINGH AND ANOTHER Vs. COLLECTOR BAHRAICH AND OTHERS
|
June 16, 2017 |
|
KRISHNA CHANDRA MISHRA Vs. FOOD CORPORATION OF INDIA AND OTHER
|
January 6, 2017 |
|
KRISHNA DEO VERMA Vs. STATE OF U P AND 7 ORS
|
November 2, 2017 |
|
KRISHNA GOPAL Vs. STATE OF U.P.
|
August 2, 2017 |
|
KRISHNA GOPAL SHARMA Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
KRISHNA KUMAR Vs. STATE OF U.P. THRU. PRIN. SECY. LOK NIRMAN VIBHAG
|
February 3, 2017 |
|
KRISHNA KUMAR Vs. STATE OF U.P.
|
April 25, 2017 |
|
KRISHNA KUMAR GUPTA Vs. MANOJ KUMAR SAHU
|
April 10, 2017 |
|
KRISHNA KUMAR MALI Vs. STATE OF U P THROUGH ITS SECY HOME DEPTT AND ORS
|
March 30, 2017 |
|
KRISHNA KUMAR SAXENA AND ANOTHER Vs. STATE OF U P AND 9 OTHERS
|
December 4, 2017 |
|
KRISHNA MURARI TRIPATHI Vs. STATE OF U.P. THRU SECY.RURAL DEVELOPMENT GOVT.OF UP & ORS.
|
January 3, 2017 |
|
KRISHNA NARAYAN KUSHWAHA Vs. STATE OF U.P.
|
January 31, 2017 |
|
KRISHNA PAL Vs. RAGHUNATHI (DECEASED) AND ORS
|
November 24, 2017 |
|
KRISHNA PAL Vs. STATE OF U.P.
|
July 20, 2017 |
|
KRISHNA PRATAP KAUSHIK Vs. STATE OF U.P. AND OTHERS
|
March 31, 2017 |
|
KRISHNA SARAN Vs. UNION OF INDIA
|
May 1, 2017 |
|
KRISHNA SEED PVT. LTD. AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 16, 2017 |
|
KRISHNA SWAROOP Vs. KRISHAN MOHAN
|
November 30, 2017 |
|
KRITI GUPTA Vs. KSHITIJ GOEL
|
December 21, 2017 |
|
KUBER MISHRA Vs. STATE OF U.P.
|
August 1, 2017 |
|
KUBER SHARMA Vs. STATE OF U.P.
|
April 21, 2017 |
|
KUBRA KHATOON Vs. ALLAHTALA MALIK WAQF MASOOM HASAN
|
May 2, 2017 |
|
KULDEEP KUMAR AND ANOTHER Vs. SRI NAVIN KUMAR AND ANOTHER
|
August 30, 2017 |
|
KULDEEP SAXENA Vs. SMT. ARCHANA SAXENA & 6 OTHERS
|
August 21, 2017 |
|
KULDEEP SINGH AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 2, 2017 |
|
KULDEEP SINGH KOONAR Vs. ADDL. COMMISSIONER (ADMIN) SAHARANPUR DIVISION
|
April 18, 2017 |
|
KUMARI AAYASHA Vs. STATE OF U P AND 3 OTHERS
|
November 13, 2017 |
|
KUNDAN KUMAR Vs. UNION BANK OF INDIA
|
October 11, 2017 |
|
KUNNOO SINGH @ HARENDER SINGH Vs. STATE OF U.P
|
August 11, 2017 |
|
KUNWAR Vs. STATE OF U.P.
|
August 29, 2017 |
|
KUNWAR Vs. ADDL. COMMISSIONER GORAKHPUR DIVISION
|
July 20, 2017 |
|
KUNWAR PAL SAINI Vs. STATE
|
December 14, 2017 |
|
KUNWAR SHAILESH BITTAN Vs. MUKESH YADAV
|
May 16, 2017 |
|
KURBAN Vs. D.D.C.
|
April 17, 2017 |
|
KUSHAL KUMAR KATIYAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT UNNAO AND 18 OTHERS
|
May 8, 2017 |
|
KUSUM DEVI Vs. BHIKHARI LAL & OTHERS
|
August 2, 2017 |
|
KUSUM LATA TIWARI Vs. VISHNU SHANKER PANDEY
|
October 25, 2017 |
|
L K TRIPATHI Vs. STATE OF U P AND OTHERS
|
March 9, 2017 |
|
L.H. SUGAR FACTORIES LTD. Vs. STATE OF U.P. AND 5 OTHERS
|
February 14, 2017 |
|
LADDAN KHAN Vs. COMMISSIONER LKO DIVISION LUCKNOW
|
January 9, 2017 |
|
LAJPAT RAI CHADHA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 3, 2017 |
|
LAKHAN SARAN Vs. SHIV SARAN
|
September 14, 2017 |
|
LAKHANDAR PATEL Vs. STATE OF U P
|
December 18, 2017 |
|
LAKSHAMI NARAIN MAHESHWARI, BHARAT PETROLEUM CORP & ORS Vs. BHARAT PETROLEUM CORPORATION LTD THRU ITS TERRITORY M
|
December 15, 2017 |
|
LAKSHMAN & ANR. Vs. COLLECTOR/DY. DIRECTOR OF CONSOLIDATION
|
August 24, 2017 |
|
LAKSHMI SHANKAR MISHRA Vs. VINEETA RICHHRIYA
|
April 19, 2017 |
|
LAL BAHADUR ( THIRD BAIL ) Vs. STATE OF U P AND ANR
|
August 1, 2017 |
|
LAL CHAND SINGH Vs. STATE OF UTTAR PRADESH AND 2 OTHERS
|
September 19, 2017 |
|
LAL JI Vs. STATE OF U.P.
|
September 7, 2017 |
|
LAL JI Vs. COMMISSIONER VARANASI DIVISION
|
February 17, 2017 |
|
LAL JI SONI Vs. STATE OF U P
|
March 10, 2017 |
|
LAL MANI MISHRA Vs. UNION OF INDIA THRU SECY MINISTRY RURAL DEVELOPMENT & ORS
|
March 28, 2017 |
|
LAL SINGH Vs. STATE OF U P THRU ITS SECY & OTHERS
|
April 25, 2017 |
|
LALA RAM Vs. STATE OF U P AND 6 OTHERS
|
January 17, 2017 |
|
LALA RAM Vs. STATE OF U.P.
|
September 6, 2017 |
|
LALAI YADAV Vs. STATE OF U.P.
|
February 27, 2017 |
|
LALIT KUMAR UPRETI Vs. CHUNNI LAL GUJRAL
|
November 21, 2017 |
|
LALIT KUMAR WADHWA Vs. MADHU WADHWA
|
August 28, 2017 |
|
LALIT MOHAN Vs. INDIAN OIL CORPORATION LTD.BANDRA (EAST),MUMBAI AND ORS.
|
January 23, 2017 |
|
LALIT MOHAN MISHRA Vs. STATE OF U.P.
|
March 6, 2017 |
|
LALIT WADHWA Vs. STATE OF U P AND ANOTHER
|
January 9, 2017 |
|
LALJIT SINGH Vs. UNION OF INDIA THROUGH SECY MINISTRY OF DEFENCE
|
July 18, 2017 |
|
LALLA BHAIYA Vs. STATE
|
November 16, 2017 |
|
LALLAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 21, 2017 |
|
LALLAN VERMA Vs. THE COMMISSIONER OF TRADE TAX
|
October 25, 2017 |
|
LALLOO Vs. STATE OF U P
|
September 7, 2017 |
|
LALLU PRASAD SINGH & 4 OTHERS Vs. STATE OF U.P. THRU. PRIN.SECY., TRANSPORT & 4 OTHERS
|
January 23, 2017 |
|
LALMANI RAM BHARTI Vs. STATE OF U.P. AND 2 OTHERS
|
February 22, 2017 |
|
LALOO Vs. STATE OF U.P.
|
June 12, 2017 |
|
LALOO Vs. STATE OF U.P.
|
July 17, 2017 |
|
LALTA Vs. D.D.C. VARANASI
|
July 25, 2017 |
|
LALTA (DECEASED) AND 2 OTHERS Vs. HARIRAM AND ANOTHER
|
February 3, 2017 |
|
LALTA PRASAD SHARMA Vs. STATE OF U P & 2 OTHERS
|
November 30, 2017 |
|
LALU Vs. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT. GOVT. OF UP & ORS.
|
January 18, 2017 |
|
LATA VERMA Vs. STATE OF U P & 3 ORS
|
December 6, 2017 |
|
LATE RAI PREM CHAND AND ANR Vs. STATE OF U P AND 3 OTHERS
|
November 2, 2017 |
|
LATIF KHAN Vs. CIVIL JUDGE, S.D., BULANDSHAHAR
|
March 29, 2017 |
|
LAVANYA BHATTACHARYA Vs. UTTMALENDU BHATTACHARYA
|
May 26, 2017 |
|
LAVDHAR MAURYA Vs. STATE OF U.P. AND 11 OTHERS
|
April 17, 2017 |
|
LAXMAN Vs. STATE OF U.P THRU SECY REVENUE LKO AND OTHERS
|
January 5, 2017 |
|
LAXMAN SINGH, PROP M/S/ B S A SALES CORP Vs. COMMISSIONER OF INCOME TAX, AGRA
|
April 6, 2017 |
|
LAXMAN YADAV AND ANOTHER Vs. STATE OF U.P. AND 4 OTHERS
|
April 11, 2017 |
|
LAXMI KANT GUPTA @ MANGRU GUPTA Vs. STATE OF U.P.
|
December 20, 2017 |
|
LAXMI KANT SHARMA Vs. STATE OF U.P. AND ANOTHER
|
June 7, 2017 |
|
LAXMI PRASAD Vs. STATE OF U.P.
|
July 3, 2017 |
|
LAXMI RAJ DEVI INTER COLLEGE & ANOTHER Vs. STATE OF U P THRU JOINT SECY & 5 OTHERS
|
May 18, 2017 |
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LAXMI SHANKAR TIWARI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
March 21, 2017 |
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LEELA SINGH AND OTHERS Vs. D.I.O.S., GHAZIABAD AND OTHERS
|
October 25, 2017 |
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LEELADHAR Vs. MOHAMMAD ISMAIL QURESHI
|
August 30, 2017 |
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LEKHRAJ Vs. C.C.R.A. U.P. ALLD. BOARD OF REVENUE U.P. ALLD
|
October 9, 2017 |
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LEKHRAJ Vs. STATE OF U P AND 3 OTHERS
|
April 6, 2017 |
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LEKHRAM SINGH Vs. A.D.J COURT NO. (E.C. ACT) HARDOI
|
February 7, 2017 |
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LEONARD DASS Vs. MRS. PREMA CATHERINE DASS
|
October 11, 2017 |
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LIAQAT Vs. STATE OF U.P
|
January 11, 2017 |
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LINAKS MICROELECTRONICS LTD. Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, INSTITUTIONAL FINANCE
|
March 29, 2017 |
|
LOT PRASAD Vs. STATE OF U P
|
August 9, 2017 |
|
LUCENT TECHNOLOGIES (P) LTD., CITY CENTRE, MEERUT Vs. COMMISSIONER, TRADE TAX, U.P. LUCKNOW
|
February 6, 2017 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. YASHRAJ SINGH & OTHERS
|
November 1, 2017 |
|
LUCKNOW DEVELOPMENT AUTHORITY, LUCKNOW THRU V.C. Vs. SMT. SAROJ RANI & ANR.
|
August 11, 2017 |
|
LUKMAN AHMAD Vs. STATE OF U.P. AND 5 OTHERS
|
January 25, 2017 |
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LUXMIKANT VERMA Vs. STATE OF U.P. AND 3 OTHERS
|
February 2, 2017 |
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M G COLLEGE OF SCIENCE ARTS & CULTURE THRU MANAGER ASHOK Vs. STATE OF U P THRU PRIN SECY BASIC EDU DEPTT U P & ORS
|
September 4, 2017 |
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M L TANDON & SONS Vs. U O I THRU SECY MINISTRY OF RAILWAYS AND OTHERS
|
November 3, 2017 |
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M Q INTER COLLEGE SHEOHARA BIJNOR & ANOTHER Vs. STATE OF U P & 8 OTHERS
|
March 27, 2017 |
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M. L. GAUR Vs. SMT. VEENA SINGH
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August 1, 2017 |
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M.D. U.P. STATE BRIDGE CORP. LTD. Vs. ABUL KALAM AZAD
|
December 6, 2017 |
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M.D., U.P.S.R.T.C. Vs. NAFEES MOHAMMAD
|
August 3, 2017 |
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M.D., U.P.S.R.T.C. AND OTHERS Vs. SMT. SARITA PANDEY AND OTHERS
|
March 6, 2017 |
|
M.G. EDUCATIONAL AND TRAINING COLLEGE AND ANOTHER Vs. STATE OF U.P. AND 4 OTHERS
|
October 24, 2017 |
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M.P. RAWAT Vs. UNION OF INDIA THROUGH GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI AND OTHERS
|
November 1, 2017 |
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M/S A GROUP OF INDIA Vs. STATE OF U.P. AND 2 OTHERS
|
January 13, 2017 |
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M/S A.V. MOVIES (PVT.) LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
July 7, 2017 |
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M/S AARGEE ENGINEERS & CO. Vs. ERA INFRA ENGINEERING LTD.
|
March 31, 2017 |
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M/S AAYAM EXPORTS Vs. THE COMMISSIONER OF TRADE TAX
|
November 24, 2017 |
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M/S ABHINAV STEELS PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
|
February 15, 2017 |
|
M/S ADHISHASI ABHIYANTA R.E.S. Vs. C.C.T. LUCKNOW
|
February 9, 2017 |
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M/S ADITYA ENGINEERING WORKS Vs. COMMISSIONER TRADE TAX
|
August 31, 2017 |
|
M/S AGARWAL ADVERTISING AGENCY Vs. STATE OF U.P. AND 2 OTHERS
|
May 23, 2017 |
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M/S AGARWAL IRON Vs. THE COMMISSIONER COMMERCIAL TAX LKO.
|
February 6, 2017 |
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M/S AISHVEER BRICK FIELD LTD. Vs. COMMISSIONER OF TRADE TAX
|
July 11, 2017 |
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M/S AMAR JYOTI TRANSPORT Vs. COMMISSIONER
|
January 20, 2017 |
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M/S AMBA CEMENT & CHEMICALS PRIVATE LIMITED Vs. THE COMMISSIONER
|
May 25, 2017 |
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M/S ANAND CONTROL SYSTEM PVT. LTD. Vs. COMMISSIONER TRADE TAX
|
October 12, 2017 |
|
M/S ANAND ENGINEERING CORPORATION Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
December 7, 2017 |
|
M/S ANAND MOTOR AGENCIES LTD. THROUGH DIRECTOR Vs. COMMISSIONER, TRADE TAX, LUCKNOW
|
October 31, 2017 |
|
M/S ANITA STEEL Vs. COMMISSIONER OF COMMERCIAL TAX
|
May 15, 2017 |
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M/S ANNPORNA TRADERS Vs. C.C.T. U.P. LUCKNOW
|
October 6, 2017 |
|
M/S ANSAL HOUSING AND CONSTRUCTION LTD. RAJNAGAR Vs. COMMISSIONER OF COMMERCIAL TAX
|
May 19, 2017 |
|
M/S ANSAL LANDMARK TOWNSHIP PRIVATE LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAX
|
May 5, 2017 |
|
M/S ANSAL PROPERTIES Vs. STATE CONSUMER DISPUTE REDRESSAL
|
December 19, 2017 |
|
M/S ANSH TRADERS Vs. STATE OF UTTAR PRADESH & 3 OTHERS
|
November 29, 2017 |
|
M/S ANUJ GENERAL STORE & 2 OTHERS Vs. STATE OF U.P. & 3 OTHERS
|
December 1, 2017 |
|
M/S APL APPOLO TUBES LTD. Vs. DEPUTY COMMISSIONER COMMERCIAL TAX AND ANOTHER
|
July 7, 2017 |
|
M/S ASHOK LEYLAND LTD. THRU. CHARANPREET SINGH Vs. STATE OF U.P. THRU. PRIN. SECY.,DEPTT. OF TRANSPORT AND ORS.
|
February 2, 2017 |
|
M/S ASIAN P.P.G. INDUSTRIES LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
November 29, 2017 |
|
M/S ASIAN PAINTS (INDIA) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
April 26, 2017 |
|
M/S ASSOCIATED ROAD CARRIER Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
|
October 25, 2017 |
|
M/S AVINASH TRADERS LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX LUCKNOW AND ANOTHER
|
June 9, 2017 |
|
M/S B.N.K.N. FERTI CHEM PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH AND OTHERS
|
October 26, 2017 |
|
M/S BAJAJ HINDUSTAN SUGAR LTD. Vs. COMMISSIONER COMMERCIAL TAXES,
|
April 24, 2017 |
|
M/S BALLARPUR INDUSTRIES LTD Vs. THE COMMISSIONER OF TRADE TAX,
|
October 27, 2017 |
|
M/S BASANT OILS LTD. Vs. JOINT COMMISSIONER (EXECUTIVE) COMMERCIAL TAX & 3 ORS.
|
April 26, 2017 |
|
M/S BENGALI LAL & SONS Vs. STATE OF UTTAR PRADESH & 5 OTHERS
|
November 8, 2017 |
|
M/S BHAGWAN RISHABNATH RICE MILLS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES U.P.LUCKNOW
|
September 8, 2017 |
|
M/S BHAGWAN VANASPATI LTD. Vs. STATE OF U.P. AND 2 OTHERS
|
January 17, 2017 |
|
M/S BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U.P. AND 2 OTHERS
|
February 28, 2017 |
|
M/S BHARAT HEAVY ELECTRICALS LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
April 25, 2017 |
|
M/S BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD. GREATER NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAX
|
July 3, 2017 |
|
M/S BHATIA ALUMINIUM Vs. COMMISSIONER OF COMMERCIAL TAX,
|
July 31, 2017 |
|
M/S BHOLE BABA DAIRY INDUSTRIES LTD. Vs. COMMISSIONER COMMERCIAL TAX
|
May 2, 2017 |
|
M/S BHOLE BABA DAIRY INDUSTRIES LTD. Vs. COMMISSIONER COMMERCIAL TAX
|
May 1, 2017 |
|
M/S BHUSHAN STEEL LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES,
|
May 30, 2017 |
|
M/S BHUSHAN STEEL LTD. GHAZIABAD Vs. STATE OF U.P. AND 2 OTHERS
|
April 20, 2017 |
|
M/S BISALPUR KISAN SAHKARI CHINI MILLS LTD. Vs. DEPUTY COMMISSION OF INCOME TAX
|
February 27, 2017 |
|
M/S BOARD OF TRUSTEES MIFTAH Vs. REGISTRAR, FIRMS SOCIETIES AND CHITS
|
October 13, 2017 |
|
M/S BUNDEL KHAND LUBRICANSTS Vs. THE COMMISSIONER, TRADE TAX
|
December 6, 2017 |
|
M/S BUREAU VERITAS CONSUMER PRODUCTS SERVICES (INDIA) PVT. Vs. COMMISSIONER TRADE TAX U.P.
|
May 2, 2017 |
|
M/S CENTURY LAMINATING CO. LTD. DELHI ROAD Vs. THE COMMISSIONER OF TRADE TAX
|
October 11, 2017 |
|
M/S CHANDRA BRICK FIELD, HAPUR Vs. COMMISSIONER, COMMERCIAL TAXES, U.P. LUCKNOW
|
January 10, 2017 |
|
M/S CHAWLA GENERATORS Vs. COMMISSIONER OF TRADE TAX
|
May 25, 2017 |
|
M/S CUBIX CONTROL SYSTEMS PVT LTD AND 2 ORS Vs. STATE OF U P AND ANOTHER
|
May 23, 2017 |
|
M/S D.R. BHATTA COMPANY Vs. COMMISSIONER TRADE TAX
|
October 30, 2017 |
|
M/S D.S.M. SUGAR MEERGANJ Vs. STATE OF U.P. AND 5 OTHERS
|
January 13, 2017 |
|
M/S DAFFODILLS PHARMACEUTICALS LTD. Vs. STATE OF U.P.
|
April 24, 2017 |
|
M/S DEE KAY EXPORTS Vs. COMMISSIONER TRADE TAX
|
October 27, 2017 |
|
M/S DELHI PUNJAB GOODS CARRIER (P) LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
October 30, 2017 |
|
M/S DEV PRAYAG PAPER MILL (PVT.) Vs. STATE OF U.P. AND 3 OTHERS
|
March 21, 2017 |
|
M/S DINSON INDIA PVT. LTD. Vs. COMMISSIONER TRADE TAX
|
July 13, 2017 |
|
M/S DURGA INT BHATTA Vs. COMMISSIONER TRADE TAX
|
October 24, 2017 |
|
M/S DURGA RAI VIJAY KUMAR Vs. UNION OF INDIA
|
November 17, 2017 |
|
M/S DWARIKESH SUGAR INDUSTRIES LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES, U.P.
|
April 28, 2017 |
|
M/S ECONOMIC TRANSPORT ORGANISATION Vs. COMMISSIONER COMMERCIAL TAX
|
April 12, 2017 |
|
M/S FOOD CORPORATION OF INDIA JHANSI THROUGH MANAGER Vs. COMMISSIONER OF COMMERCIAL TAX U.P. GOMTI NAGAR LUCKNOW
|
October 10, 2017 |
|
M/S GANESH INDUSTRIES Vs. ADDL. COMMISSIONER, GRADE-1, COMMERCIAL TAX
|
May 3, 2017 |
|
M/S GANESH PRASAD MOTOR PARTS Vs. STATE OF U.P. & 2 OTHERS
|
November 7, 2017 |
|
M/S GANGESHWAR LTD. SAHARANPUR Vs. STATE OF U.P.
|
May 31, 2017 |
|
M/S GANPATI ROAD CARRIER (P) LTD. KANPUR Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
|
May 10, 2017 |
|
M/S GARG TRADERS Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
|
October 11, 2017 |
|
M/S GAURAV AGRO Vs. COMMISSIONER OF COMMERCIAL TAXES U.P. LKO.
|
October 10, 2017 |
|
M/S GAURI TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
|
May 4, 2017 |
|
M/S GHAGWANTI RUBBER AND ALLIED PRODUCTS (P) LTD. Vs. COMMISSIONER OF TRADE TAX
|
November 21, 2017 |
|
M/S GIRISH INDUSTRIES Vs. THE COMMISSIONER OF TRADE TAX
|
October 12, 2017 |
|
M/S GLITTERS Vs. COMMISSIONER, COMMERCIAL TAX
|
May 3, 2017 |
|
M/S GLOBE ROLLER FLOUR MILLS LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
December 21, 2017 |
|
M/S GODREJ CONSUMER PRODUCTS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 21, 2017 |
|
M/S GOEL RICE OIL & COTTON ATTI Vs. COMMISSIONER OF TRADE TAX
|
April 25, 2017 |
|
M/S GOEL ROAD CARRIERS Vs. RAVINDRA NATH SINGH AND ANOTHER
|
April 27, 2017 |
|
M/S GOEL SWEET HOUSE Vs. COMMISSIONER COMMERCIAL TAX,
|
July 6, 2017 |
|
M/S GOOD LUCK STEEL TUBES LTD. THRU ITS DIRECTOR Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
March 7, 2017 |
|
M/S GORAKHPUR STEELS & METALS PVT. LTD. Vs. THE PRESIDING OFFICER, D.R.T. AND OTHERS
|
February 10, 2017 |
|
M/S GUJARAT COOP. MILK MARKETING FEDERATION LTD. THRU G.M. Vs. STATE OF U.P. & OTHERS
|
May 31, 2017 |
|
M/S GUJRAT TIMBER STORES Vs. COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
|
August 29, 2017 |
|
M/S HANS DECORATORS THRU PARTNER TULSI RAM Vs. COMMISSIONER OF TRADE TAX
|
November 28, 2017 |
|
M/S HAR SINGAR GUTKA PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR Vs. STATE OF U.P. AND OTHERS
|
May 18, 2017 |
|
M/S HARI NARAIN NAND GOPAL Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
|
October 25, 2017 |
|
M/S HARI OM GALLA BHANDAR MAQSOOM GANJ THROUGH ITS PROPRIETOR Vs. COMMISSIONER COMMERCIAL TAX LKO. AND 2 ORS.
|
September 8, 2017 |
|
M/S HERANBA INDUSTRIES LTD. Vs. COMMISSIONER COMMERCIAL TAXES,
|
May 31, 2017 |
|
M/S IKRA INTERNATIONAL Vs. STATE OF U.P. AND ANOTHER
|
May 29, 2017 |
|
M/S INDIA YAMAHA MOTOR PVT. LTD. Vs. STATE OF U.P. AND 2 ORS.
|
November 1, 2017 |
|
M/S J.M.C. PROJECT INDIA LTD. AGRA Vs. STATE OF U.P. AND 3 OTHERS
|
December 12, 2017 |
|
M/S JAI AMBEY BRICK FIELD Vs. COMMISSIONER OF TRADE TAX
|
November 3, 2017 |
|
M/S JAI DURGA INDUSTRIES Vs. THE COMMISSIONER, TRADE TAX U.P. LUCKNOW
|
November 24, 2017 |
|
M/S JAI MAA FABRICATION ALLAHABAD Vs. STATE OF U.P. AND 2 OTHERS
|
July 20, 2017 |
|
M/S JAI MAA SHARDA COKE BRIQUETTE INDUSTRIES THRU PARTNER Vs. COMMISSIONER OF TRADE TAX U.P.
|
October 23, 2017 |
|
M/S JAI MAHARASHTRA CARGO MOVERS Vs. COMMISSIONER, COMMERCIAL TAX
|
May 18, 2017 |
|
M/S JAI PRAKASH OIL MILL Vs. COMMISSIONER TRADE TAX
|
November 28, 2017 |
|
M/S JAY MAA MUNDESHWARI COAL DEPO Vs. STATE OF UTTAR PRADESH & 2 OTHERS
|
November 1, 2017 |
|
M/S K.A. FORWARD SHOE FACTORY Vs. ASSTT. COMMISSIONER, CENTRAL EXCISE
|
August 1, 2017 |
|
M/S K.K. JAISWAL Vs. COMMISSIONER, COMMERCIAL TAX
|
April 20, 2017 |
|
M/S KAMAL INFOSYS LTD. THRU M.D. N.K. SHUKLA Vs. THE REGISTRAR OF COMPANIES, U.P. & UTTARANCHAL KANPUR & ORS.
|
December 15, 2017 |
|
M/S KANIKA SWAMI Vs. STATE OF U.P. AND 2 OTHERS
|
October 11, 2017 |
|
M/S KANPUR PLASTI PACK LTD. Vs. TEEKAM SINGH
|
May 15, 2017 |
|
M/S KAPILMUNI ENTERPRISES LIMITED Vs. THE COMMISSIONER OF TRADE TAX,
|
April 18, 2017 |
|
M/S KEJRIWAL AND SONS Vs. STATE OF U.P. AND 2 OTHERS
|
November 20, 2017 |
|
M/S KESHORAM & SONS Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
May 19, 2017 |
|
M/S KOTHARI MARKETING Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
January 9, 2017 |
|
M/S KUMAR AND CO Vs. COMMISSIONER OF TRADE TAX
|
January 5, 2017 |
|
M/S KV AROMATICS LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
May 30, 2017 |
|
M/S LAXMI RICE MILL, GORAKHPUR Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
January 6, 2017 |
|
M/S LOGIX BUILDTECH (P) LIMITED, NOIDA Vs. COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
|
February 17, 2017 |
|
M/S LUCKNOW KIRANA COMPANY LKO. Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
|
July 24, 2017 |
|
M/S M. HARINATH AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAX, U.P AT LUCKNOW
|
October 3, 2017 |
|
M/S M.A. HALEEM SONS Vs. THE COMMISSIONER, COMMERCIAL TAX
|
January 18, 2017 |
|
M/S M.K. ENTERPRISES Vs. STATE OF U.P. & 3 OTHERS
|
December 1, 2017 |
|
M/S M.R. COMPANY SAHEBGANJ GORAKHPUR Vs. THE COMMISSIONER COMMERCIAL TAX
|
May 2, 2017 |
|
M/S MAA UMVRAVATI COAL DEPOT Vs. COMMISSIONER, COMMERCIAL TAX
|
May 25, 2017 |
|
M/S MAA VINDHYAVASINI TOBACCO PRIVATE LTD. Vs. THE COMMISSIONER COMMERCIAL TAXES U.P. LKO
|
July 12, 2017 |
|
M/S MAA VINDHYAVASINI TOBACCO PVT. LTD. Vs. STATE OF U.P. AND ANOTHER
|
May 4, 2017 |
|
M/S MAA VINDHYAVASINI TOBACCO PVT. LTD. Vs. STATE OF U.P. & 3 OTHERS
|
December 22, 2017 |
|
M/S MADHYA BHARAT PAPERS LTD. ALLAHABAD Vs. COMMISSIONER, COMMERCIAL TAX
|
April 27, 2017 |
|
M/S MAGMA H.D.I. GENERAL INSURANCE CO. Vs. SMT. RUBY DEVI AND 6 OTHERS
|
September 6, 2017 |
|
M/S MAGMA LEASING LIMITED Vs. STATE OF U.P.
|
February 22, 2017 |
|
M/S MAHAJAN TANNERS LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
January 5, 2017 |
|
M/S MAHENDRA FILLING STATION Vs. COMMISSIONER, COMMERCIAL TAX
|
May 4, 2017 |
|
M/S MAHESH EDIBLE OIL INDUSTRIES LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
May 25, 2017 |
|
M/S MANGEY RAM HARI PRAKASH GALLA TILHAN VYPARI THROUGH ITS Vs. COMMISSIONER OF COMMERCIAL TAX GOMTI NAGAR LUCKNOW
|
September 8, 2017 |
|
M/S MANJU NATH TRADING CO. & 2 OTHERS Vs. STATE OF UTTAR PRADESH & 3 OTHERS
|
November 21, 2017 |
|
M/S MANTORA OIL PRODUCTS LTD. Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
November 16, 2017 |
|
M/S MANU INTERNATIONAL Vs. STATE OF UTTAR PRADESH & 5 OTHERS
|
October 26, 2017 |
|
M/S MAURANIPUR UNION TRANSPORT COMPANY Vs. COMMISSIONER, COMMERCIAL TAX
|
May 23, 2017 |
|
M/S MAURANIPUR UNION TRANSPORT COMPANY Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
August 9, 2017 |
|
M/S MICO TOUGHENED GLASS Vs. THE COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
|
November 8, 2017 |
|
M/S MINDA HUF LIMITED Vs. THE COMMISSINER OF TRADE TAX
|
November 16, 2017 |
|
M/S MODERN LOCK MANUFACTURING COMPANY AND ANOTHER Vs. E P F APPELLATE TRIBUNAL AND 3 OTHERS
|
March 23, 2017 |
|
M/S MODERN PIPE INDUSTRIES Vs. STATE OF U.P. & 5 OTHERS
|
September 6, 2017 |
|
M/S MOHD. YUNUS CHHATEWALE Vs. COMMISSIONER OF TRADE TAX
|
September 7, 2017 |
|
M/S MOHIT INDUSTRIES Vs. THE COMMISSIONER OF TRADE TAX
|
October 11, 2017 |
|
M/S MONDELEZ INDIA FOODS PVT. LTD. GHAZIABAD Vs. COMMISSIONER, COMMERCIAL TAX, LUCKNOW
|
January 12, 2017 |
|
M/S MUTHOOT FINANCE LTD. AND ANOTHER Vs. MR. CHANDRA KANT GUPTA AND 3 OTHERS
|
April 19, 2017 |
|
M/S NARENDRA PRODUCT Vs. THE COMMISSIONER OF TRADE TAX
|
August 21, 2017 |
|
M/S NASIR TRADERS Vs. TRADE TAX TRIBUNAL
|
May 3, 2017 |
|
M/S NEHRU STEELS ARYAPURI Vs. COMMISSIONER, COMMERCIAL TAX
|
July 14, 2017 |
|
M/S NEW SURAJ TRADERS Vs. COMMISSIONER OF TRA/COMMERCIAL TAX U.P. LUCKNOW
|
November 20, 2017 |
|
M/S NIRVAN HOSPITAL PVT. LTD. Vs. JUDGE SMALL CAUSES/ADDL. DISTT. JUDGE/SPL. JUDGE PREVENTION
|
March 23, 2017 |
|
M/S NOIDA POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 2, 2017 |
|
M/S NORTHERN MINERALS LIMITED Vs. THE COMMISSIONER OF TRADE TAX
|
July 7, 2017 |
|
M/S NTL LOGISTICS (INDIA) PVT. LTD. Vs. COMMERCIAL TAX TRIBUNAL AND 3 OTHERS
|
August 1, 2017 |
|
M/S ODYSSEY COMPUTERS Vs. STATE OF U.P.
|
July 7, 2017 |
|
M/S OM PRAKASH VED PRAKASH Vs. COMMISSIONER, TRADE TAX
|
November 28, 2017 |
|
M/S OM SHRI GANESH STEELS Vs. STATE OF U.P. AND 2 OTHERS
|
May 10, 2017 |
|
M/S OTIS ELEVATORS COMPANY (INDIA) LTD. LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES,
|
May 17, 2017 |
|
M/S OXIYA ENTERPRISES Vs. THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW
|
October 10, 2017 |
|
M/S PANKAJ HOTEL Vs. BAL MUKUND
|
August 30, 2017 |
|
M/S PANKAJ HOTEL AND ANR. Vs. BAL MUKUND (SINCE DECEASED) AND 17 ORS.
|
February 2, 2017 |
|
M/S PANKI THERMAL POWER STATION AND ANOTHER Vs. P.O., INDUSTRIAL TRIBUNAL III U.P. KANPUR & ANOTHER
|
April 11, 2017 |
|
M/S PARAM ENGINEERING PVT. LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
May 4, 2017 |
|
M/S PARIJAT PAPER MILLS LTD. Vs. COMMISSIONER TRADE TAX
|
July 26, 2017 |
|
M/S PASHUPATI CASTINGS LTD. Vs. STATE OF U.P. AND 2 OTHERS
|
March 21, 2017 |
|
M/S PATEL ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX
|
May 9, 2017 |
|
M/S PLICAN Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
October 30, 2017 |
|
M/S POONAM OIL INDUSTRIES Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
|
April 28, 2017 |
|
M/S POORVANCHAL CONSTRUCTION CO. Vs. THE COMMISSIONER OF TRADE TAX U.P. AT LUCKNOW
|
November 20, 2017 |
|
M/S POWER PAINTS INDIA (P) LTD. Vs. COMMISSIONER TRADE TAX U.P. LUCKNOW
|
October 27, 2017 |
|
M/S PRADHAN TRADING COMPANY Vs. COMMISSIONER, COMMERCIAL TAX
|
May 4, 2017 |
|
M/S PRAYAG POLYMERS PVT. LTD. NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
January 2, 2017 |
|
M/S PREET RUBBER INDUSTRIES SAHARANPUR Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
|
July 6, 2017 |
|
M/S PREMIER HELLO STEELS MALVIYA NAGAR LUCKNOW Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
September 8, 2017 |
|
M/S PUSHPA TRADING COMPANY Vs. THE COMMISSIONER, COMMERCIAL TAX
|
May 15, 2017 |
|
M/S QAMAR STEEL TUBES PVT LTD Vs. THE COMMISSIONER OF TRADE TAX,
|
November 9, 2017 |
|
M/S R.G. TRADING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAX U.P.
|
October 3, 2017 |
|
M/S R.M.G. FABRICATOR Vs. STATE OF U.P. & 2 OTHERS
|
November 27, 2017 |
|
M/S R.M.G. FABRICATORS Vs. STATE OF UTTAR PRADESH AND 2 OTHERS
|
November 8, 2017 |
|
M/S R.N. PRODUCTS Vs. COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
|
January 4, 2017 |
|
M/S R.S. TRADERS, PHILIPGANJ Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
December 13, 2017 |
|
M/S RAHUL ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
|
October 27, 2017 |
|
M/S RAHUL SINGH Vs. UNION OF INDIA & 5 OTHERS
|
January 25, 2017 |
|
M/S RAJ IRON AND BUILDING MATERIALS Vs. UNION OF INDIA
|
December 22, 2017 |
|
M/S RAJ PAN PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX U.P. LUCKNOW
|
January 20, 2017 |
|
M/S RAJ TRADERS THR. UMA SHANKAR GUPTA Vs. STATE OF U.P. AND 2 OTHERS
|
September 11, 2017 |
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M/S RAJESH KUMAR RAMESH KUMAR Vs. COMMISSIONER, COMMERCIAL TAX,
|
May 25, 2017 |
|
M/S RAM SHAKTI CONSTRUCTION Vs. AGRA DEVELOPMENT AUTHORITY THRU. V.C. AND ANOTHER
|
January 11, 2017 |
|
M/S RAMA FOOD & ALLIED INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX
|
February 13, 2017 |
|
M/S RATHI SUPER STEEL LIMITED, GHAZIABAD Vs. STATE OF U.P. AND 2 OTHERS
|
January 12, 2017 |
|
M/S RELIABLE INSUPACKS (P) LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
July 14, 2017 |
|
M/S RENUKUT GOODS CARRIERS Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
October 10, 2017 |
|
M/S REPUBLIC AUTOMOBILE Vs. COMMISSIONER, TRADE TAX,
|
December 1, 2017 |
|
M/S ROMA BUILDER AND PROMOTERS PVT. LTD. Vs. THE COMMISSIONER COMMERCIAL TAX
|
January 9, 2017 |
|
M/S S.G. PROJECTS SOYEPUR, PANDEYPUR VARANASI Vs. THE COMMISSIONER, COMMERCIAL TAX
|
February 20, 2017 |
|
M/S S.K. JAIN CONTRACTOR, LALITPUR Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX, U.P. LUCKNOW
|
May 18, 2017 |
|
M/S S.M.C. FOOD LIMITED Vs. STATE OF U.P. AND 4 OTHERS
|
November 24, 2017 |
|
M/S SACHDEVA OVERSEAS Vs. STATE OF U.P. AND 5 OTHERS
|
September 8, 2017 |
|
M/S SAHARA INDIA FINANCIAL CORPORATION LIMITED Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND ANOTHER
|
August 25, 2017 |
|
M/S SAI HOUSEHOLD PRODUCTS PVT. LTD. Vs. COMMISSIONER TRADE TAX
|
November 15, 2017 |
|
M/S SAIRAM COMMERCIAL PVT. LTD. Vs. UNION OF INDIA AND 2 OTHERS
|
September 19, 2017 |
|
M/S SAMRAT CARRIERS (REGD) Vs. STATE OF U.P. & 3 OTHERS
|
December 19, 2017 |
|
M/S SANGAM BRICK FIELD Vs. COMMISSIONER, U.P. TRADE TAX LUCKNOW
|
December 4, 2017 |
|
M/S SANJAY SALES CORPORATION Vs. THE COMMISSIONER OF TRADE TAX U.P.
|
September 14, 2017 |
|
M/S SANMTI INFRASTATE PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX, U.P.,LUCKNOW
|
January 4, 2017 |
|
M/S SAPNA GOODS CARRIER & ANOTHER Vs. UNION OF INDIA
|
December 21, 2017 |
|
M/S SARTHAK GRAMODYOG SANSTHAN Vs. THE COMMISSIONER OF TRADE TAX
|
November 27, 2017 |
|
M/S SCOOTERS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 15, 2017 |
|
M/S SETHI TYRE COMPANY Vs. STATE OF UTTAR PRADESH & 3 OTHERS
|
November 6, 2017 |
|
M/S SHANTI TRADERS THR ITS PROPRIETOR PRAVEEN KUMAR Vs. THE COMMISSIONER OF TRADE TAX
|
October 7, 2017 |
|
M/S SHARADA IRON STORES Vs. COMMISSIONER, COMMERCIAL TAX
|
April 28, 2017 |
|
M/S SHIVALIK BUILDTECH PVT. LTD. Vs. STATE OF U.P. AND 2 OTHERS
|
May 2, 2017 |
|
M/S SHREE RATHI STEEL LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
May 31, 2017 |
|
M/S SHREE RATHI STEEL LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES, U.P. LUCKNOW
|
May 3, 2017 |
|
M/S SHRI RAM DIESEL (INDIA) Vs. COMMISSIONER, COMMERCIAL TAXES
|
January 3, 2017 |
|
M/S SHRI RAM FLOUR MILS INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX, BAREILLY & OTHERS
|
August 29, 2017 |
|
M/S SHRI RAM TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
May 18, 2017 |
|
M/S SHRIKAR HOTELS PVT. LTD.6, SHAHNAJAF ROAD LKO Vs. COMMISSIONER OF INCOME TAX-I LUCKNOW
|
February 2, 2017 |
|
M/S SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. ARVIND KUMAR AND ANOTHER
|
January 11, 2017 |
|
M/S SHRIRAM PISTONS & RINGS LTD. Vs. STATE OF U.P. AND 2 OTHERS
|
January 5, 2017 |
|
M/S SHYAM LAL LAXMI NARAYAN Vs. COMMISSIONER TRADE TAX
|
October 26, 2017 |
|
M/S SIKKIM LOGISTIC SERVICES Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
May 11, 2017 |
|
M/S SKYLINE INFRATECH PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX, GREATER NOIDA
|
May 24, 2017 |
|
M/S SONU HIDE TRADERS Vs. COMMISSIONER, COMMERCIAL TAX
|
May 10, 2017 |
|
M/S SRI ANKUR BHATTHA UDYOG Vs. COMMISSIONER COMMERCIAL, TRADE TAX, LUCKNOW
|
January 31, 2017 |
|
M/S STAR PAPER MILLS LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES
|
October 10, 2017 |
|
M/S STAR PAPER MILLS LIMTED Vs. THE COMMISSIONER OF TRADE TAX
|
August 23, 2017 |
|
M/S SUBHASH FIREWORKS Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
|
September 14, 2017 |
|
M/S SUMAN TEXTILES (OLD NAME) NEW NAME M/S SUMAN INDUSTRIES Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
July 18, 2017 |
|
M/S SUPERTECH LTD. NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW
|
January 6, 2017 |
|
M/S SURAJ FREIGHT CARRIER P. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
May 15, 2017 |
|
M/S SURESH CHANDRA AGRAWAL AND SONS Vs. COMMISSIONER OF STATE TAX
|
November 29, 2017 |
|
M/S SURESH MEDICINE AND SURGICAL CENTRE Vs. COMMISSIONER OF TRADE TAX
|
October 26, 2017 |
|
M/S SWIPE SPIRE THRU ITS PROPRIETOR Vs. SAMSUNG ELECTRONIC COMPANY LTD. AND OTHERS
|
January 16, 2017 |
|
M/S TANU TRADERS Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
|
May 11, 2017 |
|
M/S THE OUDH SUGAR MILLS LTD. THROUGH SRI SHOORVEER SINGH Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND OTHERS
|
February 2, 2017 |
|
M/S TIRATH RAM SUMER KUMAR THROU ITS SOLE PROPRIETOR Vs. RAKESH KUMAR MISHRA AND ANOTHER
|
January 5, 2017 |
|
M/S TULISON INDUSTRIAL (MACHINES) PVT LTD Vs. U P STATE INDUSTRIAL DEVEP CORPO LTD AND OTHERS
|
January 5, 2017 |
|
M/S U.P. COOPERATIVE FEDERATION LTD. LKO. Vs. STATE OF U.P.
|
October 23, 2017 |
|
M/S UFLEX INDUSTRIES LIMITED Vs. STATE OF U.P.
|
September 15, 2017 |
|
M/S UJJWAL ENTERPRISES Vs. STATE OF UTTAR PRADESH AND 3 OTHERS
|
November 7, 2017 |
|
M/S UTTAM SUCROTECH INTERNATIONAL PRIVATE LTD. Vs. STATE OF U.P.
|
September 14, 2017 |
|
M/S UTTAM SUCROTECH INTERNATIONAL PVT. LTD. THRU AUTH. SIGN Vs. STATE OF U.P. THRU PRIN. SECY. SUGARCANE CIVIL SECTT. LKO.& ORS.
|
January 24, 2017 |
|
M/S VAIBHAV EDIBLES PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX
|
May 4, 2017 |
|
M/S VEENA TRANSPORT COMPANY THROU ITS PROPRIETOR Vs. FOOD CORPORATION OF INDIA THROU ITS CHAIRMAN N. DELHI AND ORS.
|
October 4, 2017 |
|
M/S VENUS AUTO Vs. C.I.T.
|
March 10, 2017 |
|
M/S VERITAZ HEALTH CARE LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
May 15, 2017 |
|
M/S VIJAY LOHA BHANDAR Vs. COMMISSIONER TRADE TAX U.P. GOMTI ...
|
December 21, 2017 |
|
M/S VIJAY NIRON TRADERS Vs. COMMISSIONER TRADE TAX
|
October 24, 2017 |
|
M/S VIJAY SWADESHI BHANDAR Vs. SHAKEEL
|
August 31, 2017 |
|
M/S VINDHYA AASHRAM Vs. THE COMMISSIONER, COMMERCIAL TAX
|
January 2, 2017 |
|
M/S VINOD KUMAR SHARAWAN KUMAR Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
|
October 11, 2017 |
|
M/S VIRANDRA Vs. COMMISSIONER, COMMERCIAL TAX
|
February 7, 2017 |
|
M/S VIRHAD GAJANAN BHOG THROUGH ITS PROPRIETOR Vs. TRADE TAX TRIBUNAL SECOND BENCH LUCKNOW AND OTHERS
|
October 31, 2017 |
|
M/S VIVEK AGENCY Vs. THE COMMISSIONER OF TRADE TAX
|
December 4, 2017 |
|
M/S XEROX INDIA LTD. GURGAON Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, MEERUT
|
March 23, 2017 |
|
M/S YADAV MEDICAL STORES, MORADABAD Vs. COMMISSIONER, U.P. TRADE TAX
|
August 22, 2017 |
|
M/S YAMAHA MOTOR ESCORTS LIMITED Vs. THE COMMISSIONER OF TRADE TAX, UTTAR PRADESH LUCKNOW
|
November 10, 2017 |
|
M/S ZEBRONICS INDIA PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH & 3 OTHERS
|
December 4, 2017 |
|
M/S ZINK COATERS Vs. THE COMMISSIONER, COMMERCIAL TAX,
|
May 15, 2017 |
|
M/S. A.N. TRADERS PRIVATE LTD. Vs. SHIPRA MOTEL AND RESTAURENT LTD.
|
August 28, 2017 |
|
M/S. AGRAWAL AGENCIES Vs. THE COMMISSIONER, COMMERCIAL TAX
|
March 10, 2017 |
|
M/S. AIMS MAX GARDENIA DEVELOPERS (P) LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
March 9, 2017 |
|
M/S. ALAKNANDA CEMENT (P) LTD. Vs. COMMISSIONER CENTRAL EXCISE
|
November 2, 2017 |
|
M/S. ALLIED MACHINERY & TOOLS CORPORATION Vs. STATE OF U.P.
|
April 13, 2017 |
|
M/S. AMAN KUMAR KSHITIJ KUMAR Vs. THE COMMISSIONER OF ENTRY, TAX U.P. LUCKNOW
|
April 10, 2017 |
|
M/S. ANAND BUILDING METERIAL Vs. THE COMMISSIONER COMMERCIAL TAX LKO.
|
April 4, 2017 |
|
M/S. ANJANI STEELS LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
|
March 3, 2017 |
|
M/S. ANSALDO STS TRANSPORTS SYSTEM INDIA PVT. LTD. Vs. STATE OF U.P. AND 3 OTHERS
|
February 21, 2017 |
|
M/S. AWDHESH TRADING CO. Vs. STATE OF U.P. THROUGH SECY. FINANCE REVENUE & OTHERS
|
August 30, 2017 |
|
M/S. B. SHAHABUDDIN & COMPANY Vs. ASIF JAH
|
February 27, 2017 |
|
M/S. BALAJI CNG CENTRE WELFARE ASSOCIATION Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
April 11, 2017 |
|
M/S. CHEMICAL & ALLIED PRODUCTS Vs. COMMISSIONER OF TRADE TAX
|
August 16, 2017 |
|
M/S. CHETNA SPICES PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
March 22, 2017 |
|
M/S. CHHAIL BEHARI AND SONS Vs. SMT. UMA RANI JAKHODIA
|
December 12, 2017 |
|
M/S. CONTROL ELECTRIC CO. PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX
|
April 4, 2017 |
|
M/S. COOLADE BEVERAGES LIMITED Vs. THE COMMISSIONER OF TRADE TAX
|
April 11, 2017 |
|
M/S. CORDIAL HOSPITALITIES PRIVATE LIMITED Vs. STATE OF U.P. & 5 OTHERS
|
August 17, 2017 |
|
M/S. CROSSLAY REMEDIES LIMITED Vs. STATE OF U.P. AND 2 ORS.
|
April 6, 2017 |
|
M/S. D.S.M. ASMOLI Vs. STATE OF U.P. AND 3 OTHERS
|
February 21, 2017 |
|
M/S. D.S.M. SUGAR MANSOORPUR Vs. STATE OF U.P. AND 4 OTHERS
|
May 9, 2017 |
|
M/S. DELUX WOOD WORKS Vs. THE COMMISSIONER, TRADE TAX
|
March 20, 2017 |
|
M/S. DURGA COLOUR LAB Vs. THE COMMISSIONER OF COMMERCIAL TAX AND ANOTHER
|
March 2, 2017 |
|
M/S. ELCOME TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 6, 2017 |
|
M/S. EPSILON PUBLISHING HOUSE PVT. LTD. Vs. MR. PRADEEP KUMAR JAIN
|
January 20, 2017 |
|
M/S. GANGA INDUSTRIES LTD., AND OTHERS Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORP. AND OTHERS
|
December 1, 2017 |
|
M/S. GANPATI ASSOCIATES Vs. COMMISSIONER INCOME TAX MEERUT
|
April 4, 2017 |
|
M/S. GAURAV LOGISTIC CARRIER Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 7, 2017 |
|
M/S. GORAKHPUR STEELS & METALS PVT. LTD. Vs. PRESIDING OFFICER, D.R.T.
|
July 18, 2017 |
|
M/S. GRASIM INDUSTRIES LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
March 20, 2017 |
|
M/S. GUPTA AGENCY Vs. THE COMMISSIONER OF TRADE TAX,
|
March 23, 2017 |
|
M/S. HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
March 28, 2017 |
|
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. SMT. SANJU PAL
|
October 23, 2017 |
|
M/S. INDIAN TELEPHONE INDUSTRIES Vs. SMT. MUNNI DEVI SONKAR
|
March 20, 2017 |
|
M/S. IRCON INTERNATIONAL LTD. Vs. BIPIN AND OTHERS
|
November 10, 2017 |
|
M/S. JHARKHAND BENGAL FREIGHT CARRIER PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX, LUCKNOW
|
April 11, 2017 |
|
M/S. KALINDI ENTERPRISES Vs. THE COMMISSIONER, COMMERCIAL TAX
|
April 3, 2017 |
|
M/S. KOELEE SPORTSWEAR INC. Vs. CANARA BANK AND ANOTHER
|
September 13, 2017 |
|
M/S. LAKSHYA CONCOSTS PRIVATE LIMITED & ANR. Vs. BANK OF BARODA & ORS.
|
February 8, 2017 |
|
M/S. LOKA ISPAT PRIVATE LTD. Vs. STATE OF U.P. AND ANOTHER
|
January 19, 2017 |
|
M/S. MAHARANI AGENCIES Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
April 11, 2017 |
|
M/S. MANISH OIL PRODUCTS Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
March 1, 2017 |
|
M/S. MASS AWASH PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) AND ANOTHER
|
July 10, 2017 |
|
M/S. METRO INSTITUTES OF MEDICAL SCIENCES PVT. LTD Vs. STATE OF U.P. AND 5 OTHERS
|
October 11, 2017 |
|
M/S. MUSLIM INT UDYOG Vs. THE COMMISSIONER OF TRADE TAX, U.P. LKO.
|
March 27, 2017 |
|
M/S. N.C.M.L. INDUSTRIES LTD. Vs. DEBTS RECOVERY TRIBUNAL LUCKNOW AND OTHERS
|
September 19, 2017 |
|
M/S. NARBADA INDUSTRIES Vs. C.C.T
|
March 29, 2017 |
|
M/S. NEW DELUXE ICE CREAM Vs. DEBTS RECOVERY TRIBUNAL, ALLAHABAD AND 4 OTHERS
|
November 2, 2017 |
|
M/S. P.P.G. ASIAN PAINTS PVT. LTD. Vs. DEPUTY COMMISSIONER COMMERCIAL TAX & ANOTHER
|
March 23, 2017 |
|
M/S. PANKAJ AND COMPANY Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
March 10, 2017 |
|
M/S. PARLE BISCUITS LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
April 11, 2017 |
|
M/S. PARTH CONSTRUCTION COMPANY THR.ITS DIRECTOR ALOK GOEL Vs. STATE OF U.P. THROUGH SECY. INSTITUTIONAL FINANCE/TAX & REGISTRATI
|
March 21, 2017 |
|
M/S. PERFECTPAC LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
April 13, 2017 |
|
M/S. PHOENIX LAMPS LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 13, 2017 |
|
M/S. PINKY METAL WIRES STORES Vs. THE COMMISSIONER OF TRADE TAX
|
November 3, 2017 |
|
M/S. PROSPEROUS BUILDCON PVT. LTD Vs. STATE OF U.P. AND OTHERS
|
September 20, 2017 |
|
M/S. PUNEET ATTA MILLS PRIVATE LIMITED Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY
|
May 8, 2017 |
|
M/S. R.A. CASTING PVT. LTD. Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
|
April 3, 2017 |
|
M/S. RAI AGRO INDUSTRIES LTD Vs. THE COMMISSIONER OF TRADE TAX, U.P. AT LUCKNOW
|
April 10, 2017 |
|
M/S. REKAN INDUSTRIES LTD. THRU. DIRECTOR Vs. STATE OF U.P. THRU. SECY. SMALL SCALE INDUSTRY AND 4 ORS.
|
April 11, 2017 |
|
M/S. RIYA FINANCE AND INVESTMENT Vs. STATE OF U.P.
|
July 18, 2017 |
|
M/S. S.D.S. INFRA CON. PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
March 23, 2017 |
|
M/S. S.D.S. INFRA TECH PVT. LTD. GREATER NOIDA Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
March 30, 2017 |
|
M/S. S.J. PLYWOOD & LAMINATES Vs. THE COMMISSIONER, COMMERCIAL TAX
|
March 27, 2017 |
|
M/S. S.K. JAIN CONTRACTOR Vs. COMMISSIONER OF TRADE/COMMERCIAL TAX
|
February 22, 2017 |
|
M/S. SAR SILICON SYSTEMS (P) LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
March 1, 2017 |
|
M/S. SEVAK ENTERPRISES Vs. COMMISSIONER, COMMERCIAL TAX. LUCKNOW
|
April 13, 2017 |
|
M/S. SHINKWANG ELECTRONICS (P) LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAX, U.P. AT LUCKNOW
|
April 17, 2017 |
|
M/S. SHIPRA TECHNOLOGY PVT.LTD. AND ANOTHER Vs. M/S. SEAGULL INDUSTRIAL ADHESIVES PT. LTD.
|
January 23, 2017 |
|
M/S. SHREE AZAD TRANSPORT CO.(P) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
March 1, 2017 |
|
M/S. SHREE KRISHNA TRADING COMPANY Vs. THE C.C.T. U.P. LUCKNOW
|
April 12, 2017 |
|
M/S. SONY INDIA PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES, LUCKNOW AND ANOTHER
|
March 28, 2017 |
|
M/S. SRI KISHAN & COMPANY Vs. THE COMMISSIONER OF TRADE TAX
|
December 5, 2017 |
|
M/S. STERLING INDIA Vs. STATE OF U.P. AND 3 ORS.
|
February 27, 2017 |
|
M/S. SUMIT ENTERPRISES Vs. THE COMMISSIONER, COMMERCIAL TAX
|
March 8, 2017 |
|
M/S. SURAJ FREIGHT CARRIER P. LTD. DELHI Vs. THE COMMISSIONER OF COMMERCIAL TAX, U.P. LUCKNOW
|
March 27, 2017 |
|
M/S. SURENDRA TRADERS Vs. STATE OF U.P. AND ANOTHER
|
April 20, 2017 |
|
M/S. SURYA SATELLITE Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 1, 2017 |
|
M/S. U.P. COOPERATIVE FEDERATION LIMITED LUCKNOW Vs. STATE OF U.P. THROUGH SECY. TAX AND REGISTRATION LKO. & ORS.
|
March 29, 2017 |
|
M/S. UNITED PHARMACEUTICALS Vs. THE COMMISSIONER OF TRADE TAX,
|
March 27, 2017 |
|
M/S. V. EXPRESS Vs. THE COMMISSIONER, COMMERCIAL TAXES
|
April 6, 2017 |
|
M/S. VIMAL ORGANICS LIMITED Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
|
May 18, 2017 |
|
M/S. VIRENDRA KUMAR TRADING CO. Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 1, 2017 |
|
M/S. VISHVA ELECTROTECH LTD. GHAZIABAD Vs. COMMISSIONER TRADE TAX
|
April 12, 2017 |
|
MAAN SINGH Vs. TEJPAL
|
May 16, 2017 |
|
MADAN LAL BANWARI LAL & COMPANY Vs. THE COMMISSIONER OF TRADE TAX
|
October 24, 2017 |
|
MADAN PAL SINGH Vs. STATE OF U.P.
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March 30, 2017 |
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MADANMOHAN PANDEY Vs. STATE OF U.P.
|
September 22, 2017 |
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MADHU AND ANR Vs. STATE OF U P AND ANR
|
April 13, 2017 |
|
MADHU JAIN Vs. STATE OF U P & 3 ORS
|
October 5, 2017 |
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MADHU SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 28, 2017 |
|
MADHUKAR SHUKLAA AND OTHERS Vs. STATE OF U.P.
|
May 30, 2017 |
|
MADHUSUDAN UPADHYAYA Vs. STATE OF U P AND OTHERS
|
March 27, 2017 |
|
MADHVENDRA SINGH Vs. STATE OF U.P.
|
October 10, 2017 |
|
MADHYA BHARAT PAPERS LTD ALLAHABAD Vs. COMMISSIONER, COMMERCIAL TAX, U P LUCKNOW
|
April 27, 2017 |
|
MAHA PRASAD Vs. STATE OF U.P.
|
February 15, 2017 |
|
MAHABEER Vs. STATE OF U.P. THRU CONSOLIDATION COMMISSIONER, LUCKNOW AND ORS.
|
February 8, 2017 |
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MAHABEER PRASAD JAIN Vs. COMMISSIONER OF INCOME TAX
|
November 9, 2017 |
|
MAHARAJDEEN Vs. STATE OF U P
|
October 6, 2017 |
|
MAHATMA KISHORI DAS Vs. STATE OF U.P.
|
August 25, 2017 |
|
MAHAVIR Vs. STATE OF UTTAR PRADESH
|
April 28, 2017 |
|
MAHAVIR SINGH & OTHERS Vs. STATE OF U.P.
|
January 11, 2017 |
|
MAHBOOB @ DHUMAL Vs. STATE OF U.P.
|
April 21, 2017 |
|
MAHENDRA Vs. STATE OF U P
|
May 31, 2017 |
|
MAHENDRA @ PAPPU Vs. STATE OF U.P
|
July 26, 2017 |
|
MAHENDRA AND 39 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
September 14, 2017 |
|
MAHENDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 1, 2017 |
|
MAHENDRA KUMAR Vs. STATE OF U.P.
|
June 8, 2017 |
|
MAHENDRA KUMAR EX CPL NO 678384 Vs. UNION OF INDIA THRU SECY MINISTRY OF DEFENCE & OTHERS
|
April 24, 2017 |
|
MAHENDRA PRAJAPATI Vs. STATE OF U.P.
|
October 30, 2017 |
|
MAHENDRA PRATAP Vs. STATE OF U.P.
|
January 13, 2017 |
|
MAHENDRA PRATAP SINGH Vs. UNION OF INDIA AND OTHERS
|
January 18, 2017 |
|
MAHENDRA SINGH Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONCIOUSNESS (ISKCON)
|
January 24, 2017 |
|
MAHENDRA SINGH Vs. STATE OF U.P.
|
October 12, 2017 |
|
MAHENDRAPAL & 3 OTHERS Vs. STATE OF U P & ANOTHER
|
November 16, 2017 |
|
MAHESH Vs. STATE
|
October 30, 2017 |
|
MAHESH Vs. STATE OF U P
|
September 1, 2017 |
|
MAHESH Vs. STATE OF U.P.
|
May 5, 2017 |
|
MAHESH & OTHERS Vs. STATE OF U P
|
July 12, 2017 |
|
MAHESH CHANDRA Vs. SRI BISHAN DAYAL
|
September 6, 2017 |
|
MAHESH CHANDRA SHARMA (INRE 5559 S/S 2015) Vs. STATE OF U.P. THRU. PRIN. SECY., ENERGY AND 3 OTHERS
|
January 2, 2017 |
|
MAHESH KUMAR DIXIT Vs. U O I THRU SECY, MIN OF COMMUNICATION, DEPTT OF POSTS & ORS
|
November 17, 2017 |
|
MAHESH KUMAR JATAV Vs. STATE OF U.P.
|
March 24, 2017 |
|
MAHESH KUMAR SONI Vs. HARIOM SAHU
|
November 20, 2017 |
|
MAHESH LODH Vs. STATE OF U P
|
December 8, 2017 |
|
MAHESH NARAIN UPADHYA (419 CONT 2015) Vs. CHANCHAL KUMAR TIWARI & ORS
|
January 12, 2017 |
|
MAHESH NATH Vs. STATE OF U P
|
March 29, 2017 |
|
MAHESH PRASAD MISHRA Vs. MOHD. YASEEN
|
September 21, 2017 |
|
MAHESH RAV TRIPATHI Vs. STATE OF U.P.
|
July 21, 2017 |
|
MAHESH SINGH Vs. STATE OF U.P.
|
May 2, 2017 |
|
MAHIPAL SINGH (S.I.) Vs. STATE OF U.P.
|
May 17, 2017 |
|
MAHIPAL SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
MAHIPAL SINGH RAWAT Vs. STATE OF U.P. AND ORS.
|
August 17, 2017 |
|
MAHMAD @ MEHMOOD Vs. TUFAIL
|
March 2, 2017 |
|
MAHMAD @ MEHMOOD V TUFAIL Vs. STATE
|
March 2, 2017 |
|
MAHMOOD Vs. ADDL. COMMISSIONER, SAHARANPUR
|
July 6, 2017 |
|
MAHMOOD AND ANOTHER Vs. STATE OF U.P.
|
January 16, 2017 |
|
MAIKOO & ANR Vs. JAI DEVI
|
September 8, 2017 |
|
MAINA Vs. STATE
|
November 2, 2017 |
|
MAITHLI SHARAN SRIVASTAVA Vs. STATE OF U P
|
March 10, 2017 |
|
MAKKHAN & OTHERS; SATPAL AND OTHERS Vs. STATE OF U P
|
December 18, 2017 |
|
MALKHAN AND OTHERS Vs. STATE OF U.P.
|
May 15, 2017 |
|
MALKHAN SINGH Vs. STATE OF U P
|
January 24, 2017 |
|
MALLIKA PANDEY Vs. PRINCIPAL JUDGE FAMILY COURT AT LUCKNOW & ANR.
|
September 6, 2017 |
|
MALTI MISHRA Vs. STATE OF U P & ANOTHER
|
November 2, 2017 |
|
MALTI RAI Vs. STATE OF U P AND OTHERS
|
May 11, 2017 |
|
MALTI SINGH AND OTHERS Vs. GURDEEP SINGH AND OTHERS
|
December 15, 2017 |
|
MAMTA Vs. VIKRAM SINGH
|
February 9, 2017 |
|
MAMTA DEVI Vs. STATE OF U P THRU SECY AND OTHERS
|
December 8, 2017 |
|
MAMTA SINGH Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
July 17, 2017 |
|
MAN SINGH Vs. STATE OF U.P. & 4 OTHERS
|
March 8, 2017 |
|
MANAU Vs. D.D.C. SITAPUR AND OTHERS
|
August 22, 2017 |
|
MANBIR BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY
|
February 21, 2017 |
|
MANDHATA RAI Vs. STATE OF U P & 3 OTHERS
|
January 25, 2017 |
|
MANDHATA SINGH & ANR. Vs. BANS BAHAL SINGH
|
March 10, 2017 |
|
MANGAL CHAND JAIN AND OTHERS Vs. R R S P N AND OTHERS
|
December 12, 2017 |
|
MANGE RAM CHAUDHARY Vs. STATE OF U P AND OTHERS
|
December 22, 2017 |
|
MANGROO Vs. A.D.M./D.D.C.
|
May 17, 2017 |
|
MANI BHADRA SINGH Vs. STATE OF U.P.
|
August 25, 2017 |
|
MANIK CHAND NIGAM Vs. STATE OF U P
|
September 18, 2017 |
|
MANISH BAJPAI Vs. STATE OF U P AND 3 OTHERS
|
October 24, 2017 |
|
MANISH BHANDARI Vs. STATE OF U P & 3 OTHERS
|
September 6, 2017 |
|
MANISH DHYANI Vs. SMT. MITALI DHYANI
|
January 25, 2017 |
|
MANISH KUMAR AGRAWAL Vs. SANJAY KUMAR AND 6 OTHERS
|
July 4, 2017 |
|
MANISH KUMAR MISHRA AND 13 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
February 2, 2017 |
|
MANISH KUMAR SINGH Vs. STATE OF U P AND 4 OTHERS
|
May 25, 2017 |
|
MANISH KUMAR SRIVASTAVA; NATIONAL INSURANCE COMP LTD Vs. NATIONAL INSURANCE COMP LTD THROUGH ITS BRANCH MANAGER LKO; MANISH KUMAR SRIVASTAVA AND ORS
|
December 8, 2017 |
|
MANISH SINGHAL Vs. STATE OF U.P. AND ANOTHER
|
January 24, 2017 |
|
MANISH UPADHYAY AND 17 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
February 10, 2017 |
|
MANISH VERMA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 23, 2017 |
|
MANISHA SHARMA Vs. STATE OF U P & 5 OTHERS
|
September 7, 2017 |
|
MANJEET SINGH Vs. STATE OF U P & ANOTHER
|
April 28, 2017 |
|
MANJEET SINGH (INRE 1792 S/S 2014) Vs. STATE OF U.P. THRU. PRIN.SECY., GRAM VIKAS & 2 OTHERS
|
February 20, 2017 |
|
MANJOOR AND OTHERS Vs. STATE OF U.P.
|
August 11, 2017 |
|
MANJU AGARWAL Vs. COMM OF MANAGEMENT AND ORS
|
December 20, 2017 |
|
MANJU RANI (SMT ) AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
March 21, 2017 |
|
MANNE @ MANNE BABU MISHRA Vs. STATE OF U.P.
|
August 3, 2017 |
|
MANNI AND OTHERS Vs. STATE OF U.P.
|
February 28, 2017 |
|
MANOHAR LAL Vs. ADDL. COMMISSIONER & OTHERS
|
August 10, 2017 |
|
MANOHAR LAL Vs. STATE OF U.P.
|
October 4, 2017 |
|
MANOJ ALIAS RINKU AND ANOTHER Vs. JAY PRAKASH AND 6 OTHERS
|
December 6, 2017 |
|
MANOJ BHATI Vs. STATE OF U P
|
September 7, 2017 |
|
MANOJ KUMAR Vs. STATE OF U.P.
|
May 23, 2017 |
|
MANOJ KUMAR Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
|
April 24, 2017 |
|
MANOJ KUMAR @ CHIMMA Vs. SRI GURU VACHAN SINGH
|
October 5, 2017 |
|
MANOJ KUMAR ARORA Vs. UNION OF INDIA
|
August 9, 2017 |
|
MANOJ KUMAR GUPTA Vs. STATE OF U.P
|
August 18, 2017 |
|
MANOJ KUMAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
August 28, 2017 |
|
MANOJ KUMAR YADAV Vs. STATE OF U.P. AND 11 OTHERS
|
August 3, 2017 |
|
MANOJ SAXENA & 3 ORS Vs. STATE & ANR
|
May 17, 2017 |
|
MANORMA DUBEY Vs. SANTOSH KUMAR KHANNA
|
October 6, 2017 |
|
MANPAL SINGH Vs. STATE OF U.P. & 2 OTHERS
|
March 7, 2017 |
|
MANPHOOL SINGH Vs. STATE OF U P THRU SECY HOME & OTHERS
|
April 26, 2017 |
|
MANSHYAM VERMA & ANOTHER Vs. UNIVERSITY OF ALLAHABAD & 16 ...
|
December 18, 2017 |
|
MANTI LAL Vs. STATE OF U.P.
|
June 22, 2017 |
|
MANTU SHARMA @ SANJAI SINGH Vs. THE STATE OF U.P. AND ANR.
|
May 19, 2017 |
|
MANU INTERNATIONAL Vs. STATE OF U.P.
|
September 12, 2017 |
|
MANU SHARMA Vs. STATE OF U P
|
May 22, 2017 |
|
MANVEER AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 17, 2017 |
|
MANVEER SINGH TEVATIYA Vs. STATE OF U P AND 2 OTHERS
|
November 23, 2017 |
|
MANVENDRA PRATAP SINGH Vs. STATE OF U.P.
|
May 31, 2017 |
|
MANWAR Vs. STATE OF U.P.
|
June 15, 2017 |
|
MANZOOR AHMAD Vs. STATE OF U P AND ANOTHER
|
March 1, 2017 |
|
MAQBOOL AHMAD Vs. ISLAMULLAH
|
November 17, 2017 |
|
MAQSOOD AHMAD Vs. STATE OF U P & 3 ORS
|
December 14, 2017 |
|
MARICO LTD REGD OFFICE GRANDE PALLADIUM THRU M D Vs. BAJAJ CORP LTD THRU PROP AKSHAY KUMAR JAIN LAKHIMPUR KHERI
|
April 20, 2017 |
|
MARKANDAY MANI Vs. STATE OF U P THRU SECY & ORS
|
November 9, 2017 |
|
MARTAND CHARITABLE TRUST Vs. UNION OF INDIA
|
June 28, 2017 |
|
MASHHOOR RASOOL Vs. ABDULLA AND ANOTHER
|
February 2, 2017 |
|
MATA PRASAD AGED ABOUT 47 YEARS, S/O SRI MOOL CHANDRA, R/O 535/141, FATTEYPUR, SECTOR Vs. DEPUTY MANAGER (KARMIK), U.P. STATE BRIDGE CORPORATION LIMITED, MADAN MOHAN MALVIYA MARG, SETU BHAWAN, LUCKNOW
|
March 24, 2017 |
|
MATARU @ GANESH SHANKER AND OTHERS Vs. STATE OF U.P.
|
April 21, 2017 |
|
MATHURA PRASAD & OTHERS Vs. MOOL CHANDRA & OTHERS
|
January 24, 2017 |
|
MATHURA PRASAD S/O LATE SUKHNANDAN & 13 ORS Vs. SUKH DEV PRASAD S/O BHAGWANDEEN & 2 ORS
|
November 10, 2017 |
|
MATLUB AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 6, 2017 |
|
MAULANA AZAD EDUCATIONAL TECHNICAL & INDUSTRIAL SOCIETY & ANR Vs. AFZAL AHMAD AND ANOTHER
|
December 21, 2017 |
|
MAWANA SUGAR WORKS KARMACHARI SANGH Vs. STATE OF U P AND OTHERS
|
March 2, 2017 |
|
MAWANA SUGARS LTD. THRU. Vs. STATE OF U.P. THRU. PRIN. SECY. CANE DEVELOPMENT & SUGAR IND,
|
July 10, 2017 |
|
MAYA DEVI Vs. JAGPAL SINGH AND ANOTHER
|
November 22, 2017 |
|
MAYANK @ BOBY Vs. STATE OF U.P. AND ANOTHER
|
November 6, 2017 |
|
MAYANK BABU AGARWAL Vs. JOINT DEVELOPMENT COMMISSIONER,ALLAHABAD & ANOTHER
|
November 21, 2017 |
|
MAYANK GUPTA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
MAZID Vs. SMT. KAMNI SAHU AND 14 OTHERS
|
February 6, 2017 |
|
MEDHA AGGARWAL Vs. NEW INDIA INSURANCE CO.,
|
May 15, 2017 |
|
MEDHA AGGARWAL Vs. NEW INDIA INSURANCE CO.,
|
May 17, 2017 |
|
MEERA RAI Vs. ADDITIONAL SESSIONS JUDGE AND OTHERS
|
November 3, 2017 |
|
MEERUT DEVELOPMENT AUTHORITY, THRU. ITS SECRETARY & ORS. Vs. U.P. INFORMATION COMMISSION,THRU. ITS REGISTRAR & OTHERS
|
April 25, 2017 |
|
MEET MINAREY Vs. BANARAS HINDU UNIVERSITY AND 6 ORS
|
May 31, 2017 |
|
MEETU RAM Vs. STATE OF U P AND ANOTHER
|
January 20, 2017 |
|
MEGH SINGH AND 2 OTHERS Vs. DISTRICT JUDGE, HAPUR AND ANOTHER
|
July 14, 2017 |
|
MEHARBAN SINGH Vs. STATE OF U P AND 4 ORS
|
December 21, 2017 |
|
MEHFOOZ ALAM @ WAHEED Vs. STATE OF U P
|
November 9, 2017 |
|
MEHMOOD HASAN Vs. INDIAN OIL CORPORATION LTD AND 2 OTHERS
|
May 4, 2017 |
|
MEMOONA Vs. STATE OF U.P.
|
May 9, 2017 |
|
MENKA DEVI THROUGH HER MOTHER-IN-LAW VIJRANI Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF HOMES LKO AND ORS
|
November 14, 2017 |
|
MERAJ Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
April 6, 2017 |
|
MEWA LAL Vs. STATE
|
August 19, 2017 |
|
MEWA LAL Vs. STATE
|
October 30, 2017 |
|
MEWA LAL Vs. STATE
|
December 19, 2017 |
|
MEWA LAL Vs. ASHA RAM
|
August 21, 2017 |
|
MEWA RAM Vs. STATE OF U.P.
|
April 28, 2017 |
|
MIJAJI LAL Vs. MOOL CHAND AND 4 OTHERS
|
November 2, 2017 |
|
MIRZA SHAHID HUSSAIN & ANR Vs. UNION OF INDIA THROUGH SECRETARY TEXTILE AND TWO OTHERS
|
March 24, 2017 |
|
MISHRI PRASAD Vs. STATE OF U.P. AND 6 OTHERS
|
September 20, 2017 |
|
MISRI LAL Vs. STATE OF U.P.
|
January 6, 2017 |
|
MITHAI LAL Vs. STATE OF U P AND 2 OTHERS
|
October 12, 2017 |
|
MOBIN Vs. SANJIV KUMAR
|
February 16, 2017 |
|
MOCHHAI ALIAS TIWARI PASI Vs. STATE OF U P
|
November 8, 2017 |
|
MODERN PIPE INDUSTRIES Vs. STATE OF U.P.
|
August 24, 2017 |
|
MODERN POLYTHENE Vs. COMMISSIONER OF TRADE TAX, U P LUCKNOW
|
December 5, 2017 |
|
MODI RUBBER LTD. Vs. STATE OF U.P. AND 2 OTHERS
|
July 31, 2017 |
|
MOHAMMAD AHMAD Vs. M.R. SHERWANI HIGHER SECONDARY SCHOOL AND OTHERS
|
October 12, 2017 |
|
MOHAMMAD AND OTHERS Vs. STATE OF U.P.
|
December 21, 2017 |
|
MOHAMMAD DANISH Vs. STATE OF U P THRU SECY SECONDARY EDUCATION & OTHERS
|
May 2, 2017 |
|
MOHAMMAD FAIZAN Vs. STATE OF U P THRU SUPERINTENDENT OF POLICE & ORS
|
February 20, 2017 |
|
MOHAMMAD FAROOQ Vs. ADDITIONAL SESSION JUDGE /SPECIAL JUDGE CBI
|
April 17, 2017 |
|
MOHAMMAD HADIS KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 6, 2017 |
|
MOHAMMAD ISMAIL TAILAOR MASTER Vs. AKHTAR HUSSAIN @ BABBU
|
January 4, 2017 |
|
MOHAMMAD ISMILE Vs. STATE OF U P
|
November 7, 2017 |
|
MOHAMMAD ISRAR Vs. THE STATE OF U.P.
|
December 1, 2017 |
|
MOHAMMAD MUSLIM Vs. BOARD OF REVENUE, ALLAHABAD
|
July 18, 2017 |
|
MOHAMMAD NAEEM Vs. UNION OF INDIA THROU CHIEF POST ...
|
December 19, 2017 |
|
MOHAMMAD RASHID Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW AND ORS
|
March 22, 2017 |
|
MOHAMMAD SABIR Vs. AWDHESH KUMAR JAIN
|
August 4, 2017 |
|
MOHAMMAD SALEEM KRODHI Vs. U.P. SUNNI CENTRAL BOARD OF WAQF, LUCKNOW
|
May 31, 2017 |
|
MOHAMMAD UMAR AND OHTERS Vs. STATE OF U.P. & OTHERS
|
July 4, 2017 |
|
MOHAMMAD YASEEN Vs. DISTRICT JUDGE, MAHOBA AND 7 OTHERS
|
November 20, 2017 |
|
MOHAMMAD ZAID Vs. RAM GOPAL
|
October 26, 2017 |
|
MOHAMMAD ZUBAIR Vs. STATE OF U P THROUGH PRAMUKH SACHIV AND ANOTHER
|
December 21, 2017 |
|
MOHAN KUMAR Vs. STATE OF U P
|
March 9, 2017 |
|
MOHAN LAL Vs. STATE
|
March 30, 2017 |
|
MOHAR SINGH Vs. STATE
|
January 12, 2017 |
|
MOHARRAM ALI Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE DEPTT. LUCKNWO AND OTHERS
|
January 2, 2017 |
|
MOHD AFZAL AND OTHERS Vs. MUKHTIYARI ALIAS AKHTARI
|
May 31, 2017 |
|
MOHD ARSHAD ALI Vs. STATE OF U P AND 2 OTHERS
|
May 8, 2017 |
|
MOHD GAFFAR Vs. STATE OF U P AND OTHERS
|
October 24, 2017 |
|
MOHD HANEEF AND OTHERS; U P S R T C Vs. U P S R T C ; MOHD HANEEF & OTHERS
|
November 3, 2017 |
|
MOHD HANEEF KHAN Vs. STATE OF U P THRU PRINCIPAL SECRETARY HOME
|
April 3, 2017 |
|
MOHD ILYAS QURESHI AND 3 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
April 27, 2017 |
|
MOHD IRSHAD @ PAPPU Vs. STATE OF U P
|
January 29, 2017 |
|
MOHD ISLAM AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
December 4, 2017 |
|
MOHD KALIM KHAN AND ANOTHER Vs. STATE OF U P
|
May 23, 2017 |
|
MOHD KAUSAR Vs. STATE OF U P AND 2 OTHERS
|
April 12, 2017 |
|
MOHD KHALEEL S/O MOHD YUSUF & ANR Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED & ORS
|
January 20, 2017 |
|
MOHD MAJEED ANSARI Vs. STATE OF U P AND 4 OTHERS
|
April 27, 2017 |
|
MOHD SAHID AND OTHERS Vs. STATE OF U P AND ANOTHER
|
March 20, 2017 |
|
MOHD SALEEM BURNEY Vs. STATE OF U P & ANOTHER
|
January 30, 2017 |
|
MOHD SHAMIM GHOSI & ANOTHER Vs. STATE OF U P
|
August 31, 2017 |
|
MOHD SHAMIM KHAN & ANOTHER; WAKEEL AHMAD & ANOTHER; C/M BEMIHA MUSLIM TALEEMI SOCIETY THRU MANAGER & ANOTHER; JAMALUDDIN KHAN & ANOTHER Vs. STATE OF U P THRU PRIN SECY DEPTT OF INSTT FINANCE & ORS
|
August 17, 2017 |
|
MOHD TAHSEEN Vs. AQEELA KHATOON
|
August 23, 2017 |
|
MOHD TARIQ AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
August 31, 2017 |
|
MOHD UMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 6, 2017 |
|
MOHD ZAFAR Vs. KHURRAM SHAMI AND ANOTHER
|
November 7, 2017 |
|
MOHD ZAHID KHAN Vs. STATE OF U P
|
October 31, 2017 |
|
MOHD ZEESHAN AHMAD AND ANOTHER Vs. STATE OF U P & 4 ORS
|
December 6, 2017 |
|
MOHD. AHMAD Vs. PRATAP SINGH
|
February 15, 2017 |
|
MOHD. AJMAL Vs. STATE OF U.P.
|
April 27, 2017 |
|
MOHD. AKRAM Vs. NAGAR PALIKA PARISHAD MILAK TEHSIL AND OTHER
|
October 11, 2017 |
|
MOHD. ANIS Vs. NANHEY KHAN
|
July 31, 2017 |
|
MOHD. ANWAR Vs. STATE OF U.P.
|
January 23, 2017 |
|
MOHD. ARIF Vs. STATE OF U.P. AND OTHERS
|
January 9, 2017 |
|
MOHD. ARIF Vs. SMT. KIRAN JAISWAL
|
July 27, 2017 |
|
MOHD. ATHAR Vs. STATE OF U.P. AND 2 ORS.
|
October 13, 2017 |
|
MOHD. BASHIR Vs. STATE OF U.P. AND 2 OTHERS
|
April 13, 2017 |
|
MOHD. FIROZ Vs. STATE OF U.P.
|
July 4, 2017 |
|
MOHD. HANEEF Vs. STATE OF U.P.
|
June 15, 2017 |
|
MOHD. HANIF Vs. SYED KHAN
|
July 17, 2017 |
|
MOHD. HASEEN KHAN Vs. STATE OF U.P.
|
March 10, 2017 |
|
MOHD. IDRISH Vs. STATE OF U.P.
|
June 14, 2017 |
|
MOHD. IQBAL AHMAD Vs. SMT. NOOR FATMA
|
December 11, 2017 |
|
MOHD. ISHRAT Vs. UNION OF INDIA
|
February 14, 2017 |
|
MOHD. IZHAR Vs. STATE OF U.P. THRU SECY. FOOD AND CIVIL SUPPLIES
|
January 11, 2017 |
|
MOHD. KALEEM KHAN Vs. OM PRAKASH MISHRA AND ANR.
|
December 8, 2017 |
|
MOHD. KHURSHEED ALAM Vs. STATE OF U.P. AND 5 OTHERS
|
January 31, 2017 |
|
MOHD. MATLOOB KHAN AND 6 ORS. Vs. STATE OF U.P. AND 9 ORS.
|
August 1, 2017 |
|
MOHD. MOHSIN KHAN Vs. STATE OF U.P.
|
June 6, 2017 |
|
MOHD. MUSTAFA Vs. UNION OF INDIA THRU.
|
May 12, 2017 |
|
MOHD. NIZAM Vs. STATE OF U.P. AND ANOTHER
|
May 31, 2017 |
|
MOHD. RAEES Vs. STATE OF U.P. AND 4 OTHERS
|
April 27, 2017 |
|
MOHD. SALIM @ KALLU Vs. DR. LIYAKAT HUSAIN
|
August 9, 2017 |
|
MOHD. SAQUB NAQI Vs. UNION OF INDIA AND OTHERS
|
November 20, 2017 |
|
MOHD. SHAFI @ PAPPU AND OTHERS (IN CRIMINAL APPEAL NO. 6751 OF 2007) Vs. STATE OF U.P
|
May 24, 2017 |
|
MOHD. SHAKEEL Vs. STATE OF U.P. THRU PRIN. SECY.
|
January 19, 2017 |
|
MOHD. SHAKEEL Vs. MAIN KHAN AND ANOTHER
|
February 17, 2017 |
|
MOHD. SHAKIL KHAN (JUVENILE) Vs. STATE OF U.P.
|
May 8, 2017 |
|
MOHD. SUBRATI Vs. MOHD. RAEES & 2 OTHERS
|
March 2, 2017 |
|
MOHD. SULEMAN Vs. MOHD. SAYEED ALIAS BANNEY KHAN
|
May 19, 2017 |
|
MOHD. YAQUB KHAN Vs. JALIL KHAN
|
September 8, 2017 |
|
MOHIT KAPOOR Vs. STATE OF U P & ANR
|
April 10, 2017 |
|
MOHKAM AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 11, 2017 |
|
MOHSIN ALI KHAN Vs. STATE OF U P
|
December 4, 2017 |
|
MOIN AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
February 20, 2017 |
|
MOLHU RAM AND ANOTHER Vs. RAM BARAN MAURYA
|
November 27, 2017 |
|
MONIKA Vs. STATE OF U P AND 5 OTHERS
|
August 1, 2017 |
|
MONIKA BHATI Vs. STATE OF U.P. & OTHERS
|
October 12, 2017 |
|
MONIKA DEVI Vs. STATE OF U.P. AND 2 OTHERS
|
January 16, 2017 |
|
MONU @ ANUJ KUMAR MISHRA THRU HIS FATHER PAWAN KUMAR MISHRA Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
June 6, 2017 |
|
MONU QURAISHI Vs. STATE OF U P THRU PRI SECY , HOME & ORS
|
February 16, 2017 |
|
MOOL CHAND Vs. STATE OF UTTAR PRADESH
|
July 14, 2017 |
|
MOOL CHANDRA Vs. STATE OF UTTAR PRADESH
|
March 22, 2017 |
|
MOON MESTAN Vs. STATE OF U.P. AND OTHERS
|
August 16, 2017 |
|
MOTI LAL Vs. STATE OF U.P.
|
April 10, 2017 |
|
MOTI LAL AGRAWAL Vs. JAI PRAKASH & ANOTHER
|
October 4, 2017 |
|
MOTI LAL MUNNU LAL Vs. THE COMMISSIONER OF TRADE TAX, U.P. AT LUCKNOW
|
December 4, 2017 |
|
MOTI RAM @ MOONGA LAL Vs. STATE OF U.P.
|
August 2, 2017 |
|
MR. SURESH KUMAR GUPTA, ADVOCATE Vs. STATE OF U.P. THRU. PRIN. SECY., LAW & LEGAL REMEMBRANC & ORS.
|
February 3, 2017 |
|
MR. SURISTH TIWARY Vs. MR. PURUSHOTTAM KUMAR CHAUBEY
|
August 24, 2017 |
|
MRIDULA SHUKLA Vs. STATE OF U.P.
|
May 24, 2017 |
|
MS. AMITA BANSAL Vs. COMMISSIONER OF INCOME TAX
|
March 30, 2017 |
|
MUEED KHAN AND 7 OTHERS Vs. STATE OF U.P.
|
August 3, 2017 |
|
MUKESH @ GUDDU AND OTHERS Vs. STATE OF U P & OTHER
|
April 11, 2017 |
|
MUKESH GHAI Vs. RAM GOPAL AGRAWAL
|
January 20, 2017 |
|
MUKESH KUMAR Vs. GURPREET SINGH
|
July 13, 2017 |
|
MUKESH KUMAR Vs. STATE OF U P AND OTHERS
|
March 20, 2017 |
|
MUKESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS
|
April 19, 2017 |
|
MUKESH KUMAR Vs. STATE OF U.P.
|
May 19, 2017 |
|
MUKESH KUMAR SHARMA Vs. SHRI MISHRI LAL DEEPAK
|
September 7, 2017 |
|
MUKESH KUMAR UPADHYAY Vs. STATE OF U.P.
|
March 27, 2017 |
|
MUKESH KUMAR YADAV Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
|
March 2, 2017 |
|
MUKESH PANDEY Vs. RAJJAN BABU AND ANOTHER
|
December 15, 2017 |
|
MUKESH PATHAK @ PINTU Vs. STATE OF U.P.
|
May 3, 2017 |
|
MUKESH SALUJA Vs. JASBIR SINGH
|
January 25, 2017 |
|
MUKHRAM SINGH Vs. THE D.D.C. JAUNPUR
|
May 5, 2017 |
|
MUKHTAR AHMAD & OTHERS Vs. STATE OF U P
|
July 18, 2017 |
|
MUKHTAR AHMAD KHAN Vs. STATE OF U.P. AND 4 OTHERS
|
October 11, 2017 |
|
MUKTAKAR SINGH Vs. STATE OF U P AND 2 OTHERS
|
November 8, 2017 |
|
MUMTAJ AHEMAD Vs. UNION OF INDIA AND OTHERS
|
September 14, 2017 |
|
MUMTAZ AHMAD AND ANR. Vs. MOHD. RAFI
|
March 24, 2017 |
|
MUMTAZ ALI Vs. STATE OF U P AND 3 OTHERS
|
November 7, 2017 |
|
MUNAWAR ALI Vs. STATE OF U.P. & 2 OTHERS
|
January 10, 2017 |
|
MUNAZIR Vs. STATE OF U P & OTHERS
|
September 7, 2017 |
|
MUNDRIKA BHARTIYA Vs. STATE OF U P AND ANOTHER
|
August 31, 2017 |
|
MUNESH AND 3 OTHERS Vs. DEEPA RANI AND ANOTHER
|
December 11, 2017 |
|
MUNNA Vs. STATE OF U.P.
|
May 30, 2017 |
|
MUNNA Vs. STATE OF U.P.
|
April 27, 2017 |
|
MUNNA @ NIKHLESH SHARMA Vs. STATE OF U.P.
|
July 31, 2017 |
|
MUNNA @ ZABIR HUSSAIN (FATHER IN LAW) AND ORS Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
February 22, 2017 |
|
MUNNA GODIA Vs. STATE OF U P
|
September 6, 2017 |
|
MUNNA JOGI Vs. ISRAR KHAN AND ANOTHER
|
May 9, 2017 |
|
MUNNAR Vs. STATE OF U.P. AND 5 OTHERS
|
September 15, 2017 |
|
MUNNI & ANR. Vs. STATE OF U.P THRU SECY NAGAR VIKAS LKO & ORS.
|
April 20, 2017 |
|
MUNNI AND OTHERS Vs. STATE
|
November 28, 2017 |
|
MUNTAZIR Vs. STATE OF U P & ANOTHER
|
December 7, 2017 |
|
MUQIMUDDIN Vs. STATE OF U.P. & ORS.
|
January 10, 2017 |
|
MURTI DEVI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 21, 2017 |
|
MUSAVIR MALIK Vs. STATE OF U.P.
|
May 12, 2017 |
|
MUSHTAQ AHMAD AND OTHERS Vs. ABDUL RASHEED AND OTHERS
|
May 31, 2017 |
|
MUSHTAQ KHAN Vs. STATE OF U.P. AND 3 OTHERS
|
August 11, 2017 |
|
MUSLIM Vs. STATE OF UTTAR PRADESH
|
September 21, 2017 |
|
MUSTAFA & ANOTHER Vs. STATE OF U P & ANOTHER
|
October 30, 2017 |
|
MUSTAQ AHAMAD Vs. STATE OF U.P.
|
June 15, 2017 |
|
N I C LTD Vs. RAM PYARE & OTHERS
|
April 17, 2017 |
|
N. RAM Vs. UNION OF INDIA AND OTHERS
|
October 25, 2017 |
|
N.I.C. LTD. Vs. RAMAWATI DEVI
|
August 18, 2017 |
|
N.K. BHASIN Vs. UNION OF INDIA
|
May 30, 2017 |
|
NACHAU SINGH Vs. STATE OF U P
|
September 15, 2017 |
|
NADEEM QURESHI Vs. STATE OF U.P
|
August 24, 2017 |
|
NAEEM AHMAD Vs. ROOP KISHORE CHANDAK
|
July 13, 2017 |
|
NAFEES Vs. STATE OF U.P.
|
June 15, 2017 |
|
NAFEES KHAN Vs. MUNNE BABU AND ANOTHER
|
January 24, 2017 |
|
NAFEES QURESHI Vs. UNION OF INDIA AND 3 OTHERS
|
May 24, 2017 |
|
NAFISA Vs. STATE OF U P & 3 OTHERS
|
January 24, 2017 |
|
NAGAR NIGAM BAREILLY Vs. RAM BHAROSE LAL DHARMARTH TRUST
|
July 6, 2017 |
|
NAGAR PALIKA Vs. SMT. CHANDRAWATI
|
July 18, 2017 |
|
NAGAR PALIKA CHITRAKUT DHAM Vs. B.R.
|
May 15, 2017 |
|
NAGAR PALIKA PARISHAD Vs. STATE OF U P AND 11 OTHERS
|
May 17, 2017 |
|
NAGAR PALIKA PARISHAD AND ANOTHER Vs. AWADH NARAIN YADAV
|
January 12, 2017 |
|
NAGAR PALIKA PARISHAD AND ANOTHER Vs. FAHEEM AHMAD AND ANOTHER
|
September 1, 2017 |
|
NAGAR PALIKA PARISHAD DISTT. KHIREE THROU EXECUTIVE OFFICER Vs. MAHESH GIRI AND ANOTHER
|
October 31, 2017 |
|
NAGAR PALIKA PARISHAD SHAMSABAD AGRA Vs. LABOUR COURT U.P AGRA
|
May 4, 2017 |
|
NAGAR PALIKA PARISHAD, MUZAFFAR NAGAR Vs. PRESIDING OFFICER, LABOUR COURT, SAHARANPUR
|
March 27, 2017 |
|
NAGAR PANCHAYAT EKDIL Vs. KHAYALI RAM
|
May 19, 2017 |
|
NAGENDRA AND ANOTHER Vs. ADDL. COMMISSIONER AND 11 OTHERS
|
July 5, 2017 |
|
NAGENDRA KUMAR & 4 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION & 5 OTHERS
|
December 5, 2017 |
|
NAGENDRA PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
|
November 24, 2017 |
|
NAGENDRA SINGH & OTHERS Vs. STATE OF U P
|
August 3, 2017 |
|
NAGESHWAR SINGH ALIAS NAGAI SINGH Vs. STATE OF U.P.
|
December 4, 2017 |
|
NAGMA BANO Vs. HARISH CHANDAR GUPTA AND 3 OTHERS
|
February 14, 2017 |
|
NAHAR SINGH & ANOTHER Vs. STATE OF U.P.
|
December 5, 2017 |
|
NAKUL SINGH AND ANOTHER Vs. STATE
|
May 25, 2017 |
|
NAMO NARAYAN RAI Vs. STATE OF U.P.
|
September 8, 2017 |
|
NAMRATA RAWAT Vs. STATE OF U.P. AND OTHERS
|
October 31, 2017 |
|
NAND KISHORE AGARWAL Vs. GANESH CHAUDHARY AND ANOTHER
|
March 10, 2017 |
|
NAND KISHORE GAUR Vs. REGIONAL DY. DIRECTOR OF EDUCATION, MEERUT AND OTHERS
|
November 8, 2017 |
|
NAND LAL JAISWAL Vs. STATE OF U P
|
October 27, 2017 |
|
NAND RAM Vs. STATE OF U.P.
|
May 31, 2017 |
|
NANDE @ TAPESHWARI PRASAD Vs. STATE OF U P
|
August 31, 2017 |
|
NANDGANG SIHORI SUGAR COMNY LTD Vs. P O ,LABOUR COURT & OTHERS
|
November 9, 2017 |
|
NANHEY @ RAJPATI MISHRA Vs. STATE OF U P
|
October 6, 2017 |
|
NANHEY SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 24, 2017 |
|
NANKAU JAGDISH PRASAD Vs. DARYAYEE AND OTHERS
|
August 24, 2017 |
|
NANKHI ALIAS RAJESHWARI AND OTHERS Vs. KANPUR EDWILL LTD AND ANOTHER
|
December 1, 2017 |
|
NANKU ALIAS BRAHM SAHAI & ANOTHER Vs. STATE OF U.P.
|
March 6, 2017 |
|
NAR SINGH ALIAS SINGH YADAV Vs. STATE OF U.P.
|
August 4, 2017 |
|
NARAYAN SINGH Vs. RAGHUNATH SINGH
|
August 8, 2017 |
|
NARENDRA BAHADUR SINGH Vs. STATE OF U.P THRU. PRIN. SECY. REVENUE LKO AND OTHERS
|
January 24, 2017 |
|
NARENDRA BAHADUR SINGH(SINCE DECEASED) AND 2 OTHERS Vs. STATE OF U.P. AND 10 OTHERS
|
August 24, 2017 |
|
NARENDRA KUMAR Vs. STATE OF U P & OTHER
|
May 5, 2017 |
|
NARENDRA KUMAR AGNIHOTRI Vs. STATE OF U P THRU SECY MINISTRY OF HOMES & OTHERS
|
December 7, 2017 |
|
NARENDRA KUMAR JAIN Vs. STATE OF U.P. THRU SECY. & OTHERS
|
August 1, 2017 |
|
NARENDRA KUMAR SHARMA Vs. STATE OF U.P. AND 3 OTHERS
|
January 13, 2017 |
|
NARENDRA PURI Vs. STATE OF U.P. & OTHERS
|
September 12, 2017 |
|
NARENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
December 15, 2017 |
|
NARENDRA SINGH Vs. STATE OF U P & ANOTHER
|
April 21, 2017 |
|
NARENDRA SINGH YADAV Vs. STATE OF U P THRU PRIN SECY TRANSPORT DEPTT LKO & 3 ORS
|
November 14, 2017 |
|
NARESH Vs. STATE OF U P
|
November 28, 2017 |
|
NARESH Vs. STATE
|
August 30, 2017 |
|
NARESH BAHADUR AND ANR. Vs. STATE OF U.P. AND ANR.
|
August 8, 2017 |
|
NARESH CHANDRA BHARDWAJ Vs. BANK OF INDIA AND OTHERS
|
October 25, 2017 |
|
NARESH KUMAR Vs. STATE OF U.P.
|
May 4, 2017 |
|
NARESH KUMAR AND ANOTHER Vs. PRAKASH CHAND AND 2 OTHERS
|
April 24, 2017 |
|
NARESH KUMAR GOYAL Vs. STATE OF U P & ANOTHER
|
March 22, 2017 |
|
NARMAD SHANKER AWASTHI AND Vs. THE CENTRAL ADMINISTRATIVE
|
December 19, 2017 |
|
NARPAT SINGH Vs. STATE OF U.P.
|
May 2, 2017 |
|
NARSINGH Vs. SHIV SARAN SINGH
|
November 1, 2017 |
|
NASEEM Vs. STATE OF U.P.
|
February 9, 2017 |
|
NASEEM AHMAD Vs. STATE
|
May 31, 2017 |
|
NASREEN FATIMA Vs. STATE OF U.P.
|
May 31, 2017 |
|
NASREEN JAHAN AND ORS Vs. GARIMA PANDEY
|
August 2, 2017 |
|
NATHOO RAM Vs. D.D.C. & OTHERS
|
April 25, 2017 |
|
NATHU RAM Vs. THAKUR RAMJANKI JI VIRAJMAN MANDIR,CHITRAKOOT
|
December 15, 2017 |
|
NATIONAL ASSOCIATION FOR WELFARE OF YOUTH THRU. ITS PRESIDENT Vs. STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF VIGILANCE & ORS.
|
April 25, 2017 |
|
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. Vs. M/S NATAVARLAL M. PATEL
|
March 31, 2017 |
|
NATIONAL FEDERATION OF THE BLIND Vs. STATE OF U.P. AND ORS.
|
November 1, 2017 |
|
NATIONAL INSURANCE CO LTD Vs. MANOJ KUMARI @ KUNTI AND OTHERS
|
October 27, 2017 |
|
NATIONAL INSURANCE CO LTD Vs. RAJENDRA SINGH & 6 OTHERS
|
December 14, 2017 |
|
NATIONAL INSURANCE CO LTD Vs. TAHIR AND OTHERS
|
September 14, 2017 |
|
NATIONAL INSURANCE CO LTD ,THRU MANAGER Vs. SHOBHA & 7 OTHERS
|
December 18, 2017 |
|
NATIONAL INSURANCE CO LTD THROU ITS REGIONAL MANAGER Vs. GULSHAN JAHAN AND ORS
|
October 27, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. VIJAY SHANKAR AND 2 OTHERS
|
March 21, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. MOHD. MUSTAFA ANSARI AND OTHERS
|
October 11, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. HALIMA KHATOON
|
March 20, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAIRAM PRASAD AND 5 OTHERS
|
January 24, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. BABLI AND OTHERS
|
February 22, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. FEHMIDA AND ORS.
|
September 1, 2017 |
|
NATIONAL INSURANCE CO. LTD. THRU. THE MANAGER Vs. SMT. RAM DULARI & 2 OTHERS
|
April 17, 2017 |
|
NATIONAL INSURANCE COMP LTD Vs. SARJU DEVI AND OTHERS
|
April 10, 2017 |
|
NATIONAL INSURANCE COMP LTD. PILIBHIT THROU BRANCH Vs. SMT. CHAYA MISHRA AND ORS.
|
September 4, 2017 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LAVKUSH AND ANOTHER
|
March 21, 2017 |
|
NATIONAL INSURANCE COMPANY LTD THRU A M LUCKNOW Vs. POONAM JAISWAL & 7 ORS
|
October 27, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. KARUNA AND 2 OTHERS
|
August 17, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KESHAV RAI
|
March 23, 2017 |
|
NATIONAL TEXTILE CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR
|
May 9, 2017 |
|
NATTHA SINGH Vs. STATE OF U P
|
August 1, 2017 |
|
NATTHI MAL Vs. STATE OF U.P.
|
July 17, 2017 |
|
NAUMI LAL Vs. SMT. LAKSHMI & 2 OTHERS
|
February 7, 2017 |
|
NAVAZIAH ALI Vs. STATE OF U P AND OTHERS
|
January 12, 2017 |
|
NAVED KHAN Vs. STATE OF U P & ORS
|
May 23, 2017 |
|
NAVIN KUMAR SINGHAL Vs. UNION OF INDIA AND OTHERS
|
November 17, 2017 |
|
NAWAB SINGH AND OTHERS Vs. STATE OF U.P.
|
August 29, 2017 |
|
NAWAL KISHORE GUPTA Vs. C.B.I, ANTI CORRUPTION BRANCH
|
January 23, 2017 |
|
NAWIN SHARMA Vs. INSPECTOR, POLICE STATION - LOHAMANDI AND 3 OTHERS
|
January 19, 2017 |
|
NAZARUL HUSAIN Vs. STATE OF U P AND 3 OTHERS
|
November 13, 2017 |
|
NEBBU LAL, SON OF SRI SAMODHI DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT BALLIA & ORS. Vs. STATE OF U.P. & ANR.
|
August 31, 2017 |
|
NEELAM Vs. STATE OF U P THROUGH SECRETARY & 5 OTHERS
|
May 5, 2017 |
|
NEELAM DEVI Vs. STATE OF U.P.
|
August 3, 2017 |
|
NEELAM NIGAM @ NAGMA PARVEEN Vs. STATE OF U.P.
|
June 5, 2017 |
|
NEELAM YADAV AND ANR Vs. STATE OF U.P THRU PRIN SECY FOOD & CIVIL SUPPLY LKO & ORS
|
February 21, 2017 |
|
NEERAJ Vs. MUKTESH KUMAR JAIN AND 12 OTHERS
|
May 24, 2017 |
|
NEERAJ KHANNA Vs. FIRM M/S HIND CLOTH HOUSE AND 5 OTHERS
|
August 22, 2017 |
|
NEERAJ KUMAR MISHRA Vs. DEPUTY COMMISSIONER (FOOD) REGION ALLAHABAD & OTHERS
|
March 7, 2017 |
|
NEERAJ KUMAR PANDEY AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
November 3, 2017 |
|
NEERAJ KUMAR VISHWAKARMA Vs. STATE OF U.P. AND OTHERS
|
September 20, 2017 |
|
NEERAJ SHANKAR SAXENA Vs. ELECTION COMMISSION OF INDIA THRU CHIEF ELECTION COMMISSIONE
|
January 13, 2017 |
|
NEERAJ SHARMA Vs. STATE OF U P
|
February 21, 2017 |
|
NEERAJ SRIVASTAVA Vs. STATE OF U P AND 3 OTHERS
|
November 27, 2017 |
|
NEKPAL AND OTHERS Vs. STATE OF U.P
|
April 18, 2017 |
|
NEM SINGH Vs. STATE OF U.P. & ANOTHER
|
July 4, 2017 |
|
NEW INDIA ASSURANCE CO LTD Vs. MENUKA AGARWAL AND OTHERS
|
July 31, 2017 |
|
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR & ANOTHER
|
December 13, 2017 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANJOOR KHAN & OTHERS
|
February 16, 2017 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUSHMA GUPTA AND OTHERS
|
December 8, 2017 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUNTESH AND OTHERS
|
December 8, 2017 |
|
NEW INDIA ASSURANCE CO LTD Vs. G P AGRAWAL AND OTHERS
|
December 15, 2017 |
|
NEW INDIA ASSURANCE CO LTD. Vs. BHOPAL SINGH AND OTHERS
|
February 27, 2017 |
|
NEW INDIA ASSURANCE CO LTD. Vs. RAM SWAROOP SAHU
|
May 25, 2017 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SMT. USHA PANDEY & OTHERS
|
March 21, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SHADAB
|
September 12, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JAVITRI DEVI
|
August 29, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VASUDEO AND OTHERS
|
September 21, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. ASHA
|
February 10, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MANJEET SINGH & ANOTHER
|
March 23, 2017 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. SMT. GOMTI DEVI
|
July 18, 2017 |
|
NEW INDIA ASSURANCE COMPANY Vs. VIJAY PRAKASH
|
August 24, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SHARIFAN AND OTHERS
|
August 24, 2017 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MEERA KHARE & OTHERS
|
September 21, 2017 |
|
NEW INDIA ASSURANCE COMPANY; RAJPATTI DEVI Vs. RAJPATI DEVI & ANOTHER; KANDHAI LAL AND ORS
|
November 20, 2017 |
|
NEW INDIA INSURANCE CO. LTD. Vs. GANGA SINGH & OTHERS
|
September 1, 2017 |
|
NEW MOUNT TRADING & INVESTMENT CO. LTD. Vs. ADDITIONAL COMMISSIONER GRADE-I COMMERCIAL TAX & ANR.
|
December 4, 2017 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE OF U.P.
|
August 2, 2017 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI LTD
|
January 3, 2017 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. GILTEDGED INDUSTRIAL SECURITIES LTD
|
January 2, 2017 |
|
NIDHI TRIPATHI Vs. STATE OF U P THRU ITS PRIN SECY SECONDARY EDU & ORS
|
March 1, 2017 |
|
NIGHAT KHATOON AND OTHERS Vs. RANI GOVIND KUMARI
|
September 5, 2017 |
|
NIKKU Vs. THE SETTLEMENT OFFICER CONSOLIDATION, JAUNPUR AND 13 OTHERS
|
March 10, 2017 |
|
NILESH YADAV Vs. STATE OF U P & ANOTHER
|
September 11, 2017 |
|
NINU SINGH Vs. STATE OF U.P.
|
June 2, 2017 |
|
NIPENDRA SINGH Vs. STATE OF U.P.
|
May 22, 2017 |
|
NIRAJ KUMAR SINGH Vs. STATE OF U.P.
|
April 28, 2017 |
|
NIRANJAN KUMAR Vs. STATE OF U P & ANR
|
March 29, 2017 |
|
NIRENDRA NATH BHATTACHARYA Vs. STATE OF U P
|
April 28, 2017 |
|
NIRMAL KUMAR Vs. AWADH BEHARI
|
July 31, 2017 |
|
NIRMAL KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
|
April 24, 2017 |
|
NIRMALA DEVI Vs. SPECIAL JUDGE PREVENTION OF CORRUPTION ACT CT.NO.2/ADDL. DIS
|
May 10, 2017 |
|
NISAR AHMAD AND 2 OTHERS Vs. STATE OF U.P
|
July 21, 2017 |
|
NISHA SRIVASTAVA Vs. BARBANKI GRAMIN BANK DEVA ROAD BARABANKI THRO CHAIRMAN & ORS
|
December 19, 2017 |
|
NISHITH KUMAR BIRLA Vs. MASHRRAT HUSAIN AND ANR.
|
January 30, 2017 |
|
NITIN JAISWAL Vs. STATE OF U.P.
|
August 29, 2017 |
|
NITIN KUMAR GUPTA Vs. VIJAY KUMAR MISHRA (SINCE DECEASED) AND 7 OTHERS
|
January 18, 2017 |
|
NIVAS Vs. STATE OF U P
|
September 7, 2017 |
|
NIZAM Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
April 12, 2017 |
|
NO 1393884 LINK LALTA PRASAD SINGH Vs. UNION OF INDIA & OTHERS
|
December 6, 2017 |
|
NOIDA POWER COPMANY LIMITED Vs. COMMISSIONER OF INCOME TAX (TDS) AND 2 ORS
|
April 6, 2017 |
|
NOOR ALI AND ANOTHER Vs. DEVENDRA PRATAP SINGH AND ORS
|
March 23, 2017 |
|
NOOR BANO THROUGH HER HUSBAND MUBARAK Vs. STATE OF U P THROUGH SECY DEPTT OF HOME LKO AND ORS
|
November 29, 2017 |
|
NOOR JAHAN Vs. STATE OF U.P. AND 3 OTHERS
|
March 9, 2017 |
|
NOOR MOHAMMAD Vs. STATE OF U P
|
August 1, 2017 |
|
NOOR MOHAMMAD AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
|
NOORI @ NOORJAHAN, NANHI, ISTEYAK AHMAD & IMRAN AHMAD Vs. STATE OF U P
|
November 1, 2017 |
|
NORTH CENTRAL RAILWAY EMPLOYEES SANGH Vs. STATE OF U.P.
|
March 10, 2017 |
|
NPX UNIT OWNERS WELFARE ASSOCIATION Vs. STATE OF U.P. AND OTHERS
|
April 10, 2017 |
|
NTL LOGISTICS (INDIA) PVT. LTD. Vs. COMMERCIAL TAX TRIBUNAL AND 3 OTHERS
|
August 1, 2017 |
|
NUDRA PRAVEEN AND 2 OTHERS Vs. STATE OF U P AND ANR
|
April 27, 2017 |
|
NUPUR TALWAR Vs. STATE OF U.P.
|
October 12, 2017 |
|
O P JATAV Vs. NEW INDIA ASSURANCE CO LTD & OTHERS
|
November 17, 2017 |
|
O.F.I. LTD. Vs. SMT. KELA DEVI AND OTHERS
|
March 27, 2017 |
|
OBHAN SINGH Vs. DHIRI SINGH
|
May 12, 2017 |
|
OFFICE OF A.G.M., TRANSPORT CORPORATION, HARIDWAR DEPOT Vs. SMT. REENA AND 3 OTHERS
|
April 12, 2017 |
|
OIC LTD. Vs. R.S. AGARWAL
|
March 2, 2017 |
|
OM DATTA ALIAS BABBAL & ANOTHER Vs. STATE OF U.P.
|
January 31, 2017 |
|
OM KAR Vs. STATE OF U.P. & OTHERS
|
September 13, 2017 |
|
OM PRAKASH Vs. STATE OF U.P.
|
April 6, 2017 |
|
OM PRAKASH Vs. STATE OF U P AND 3 OTHERS
|
May 5, 2017 |
|
OM PRAKASH @ NANHAKAU AND ANOTHER Vs. NANHE LAL AND 5 ORS.
|
August 18, 2017 |
|
OM PRAKASH CHEMIST Vs. RAJRANI GUPTA
|
November 20, 2017 |
|
OM PRAKASH GUPTA Vs. U.O.I
|
April 4, 2017 |
|
OM PRAKASH GUPTA AND ANR. Vs. STATE OF U.P. AND 6 OTHERS
|
January 20, 2017 |
|
OM PRAKASH NAI Vs. STATE OF U.P.
|
August 8, 2017 |
|
OM PRAKASH PANDEY Vs. LALA CHEDDI LAL TRUST
|
May 31, 2017 |
|
OM PRAKASH SINGH Vs. UNION OF INDIA & OTHERS
|
August 24, 2017 |
|
OM PRAKASH SINGH Vs. STATE OF U.P.
|
April 12, 2017 |
|
OM PRAKASH SOLANKI Vs. STATE OF U P AND 4 OTHERS
|
December 6, 2017 |
|
OM PRAKASH SRIVASTAVA Vs. STATE OF U P AND OTHERS
|
October 30, 2017 |
|
OM PRAKASH TYAGI Vs. STATE OF U.P.
|
September 18, 2017 |
|
OM PRAKASH UPADHYAY Vs. NEW INDIA INSURANCE COMPANY LTD & OTHERS
|
November 17, 2017 |
|
OM SHIV TRANSPORT Vs. UNION OF INDIA
|
November 7, 2017 |
|
OMBIR SINGH Vs. STATE
|
September 6, 2017 |
|
OMENDRA & OTHERS Vs. STATE
|
January 13, 2017 |
|
OMKAR AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 2, 2017 |
|
OMKAR THAPA Vs. STATE OF U P
|
July 21, 2017 |
|
ONKAR AND ANOTHER Vs. PRAKASH CHANDRA AND 2 OTHERS
|
November 16, 2017 |
|
ONKAR NARAIN MISHRA Vs. MUST LALLI & OTHERS
|
November 10, 2017 |
|
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
|
April 3, 2017 |
|
OPG SECURITIES PVT. LTD. & ANOTHER Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY "NOIDA" & 4 ORS.
|
May 29, 2017 |
|
ORIENTAL INSURANCE CO LTD LKO THROU MANAGER Vs. JAGDAMBA AND ORS
|
November 8, 2017 |
|
ORIENTAL INSURANCE CO LTD LKO THROU MANAGER Vs. ABHIRAJ CHETRI AND ANOTHER
|
November 8, 2017 |
|
ORIENTAL INSURANCE CO LTD LUCKNOW THRU MANAGER Vs. KRIPA RAM S/O LATE TILLU PRASAD & ORS
|
August 17, 2017 |
|
ORIENTAL INSURANCE CO LTD THROUGH MANAGER Vs. SHYAMLATA
|
May 4, 2017 |
|
ORIENTAL INSURANCE CO LTD. Vs. SMT. SHIV DEVI
|
January 18, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BRAHMA & OTHERS
|
August 30, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SMT. RASHEEDA KHATOON
|
May 23, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SEEMA DEVI
|
July 5, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SMT. DAYA DEVI
|
March 10, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SMT. PRAVEEN & OTHERS
|
January 31, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KAMLA DEVI
|
May 5, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KUMARI BEENU & OTHERS
|
February 28, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SARITA SINGH & OTHERS
|
March 1, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. ANIL KUMAR MAHESHWARI
|
November 10, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. RAM PAL SINGH
|
September 5, 2017 |
|
P.S.R. CHANDRASHEKAR S/O LATE RAMA RAO AGED 65 YEARS R/AT NO.39, 7TH CROSS 1ST MAIN, NAGARBHAVI MAIN ROAD CANARA BANK COLONY BANGALORE-560 Vs. THE MANAGING DIRECTOR A/W INDUSTRIES PVT. LTD. NO.47/1, MOTINAGAR BANGALORE
|
March 24, 2017 |
|
PAARI PUBLIC SCHOOL RAIBAREILY THRU MANAGER K K SHUKLA &ANR Vs. STATE OF U P THRU PRIN SECY
|
August 28, 2017 |
|
PADAM CHANDRA SAHU AND ANOTHER Vs. SMT. SUMAN SAHU AND 2 OTHERS
|
April 13, 2017 |
|
PAHALWAN Vs. STATE OF U.P.
|
April 13, 2017 |
|
PAHARI Vs. STATE OF U.P.
|
March 31, 2017 |
|
PAL Vs. STATE OF U.P.
|
May 10, 2017 |
|
PANCHAM RAM YADAV Vs. THE U.P. CO
|
October 27, 2017 |
|
PANDIT VIJAY KANT SHARMA Vs. COMMISSIONER OF INCOME TAX,MORADABAD
|
November 27, 2017 |
|
PANKAJ JAIN Vs. UNION OF INDIA AND ANOTHER
|
December 21, 2017 |
|
PANKAJ KUMAR Vs. STATE OF U P
|
August 9, 2017 |
|
PANKAJ KUMAR Vs. STATE OF U.P. THROUGH PRIN. SECY. HIGHER EDU. LKO. & ORS
|
February 6, 2017 |
|
PANKAJ KUMAR Vs. STATE OF U P & ANOTHER
|
August 11, 2017 |
|
PANKAJ KUMAR Vs. STATE OF U.P. AND 3 OTHERS
|
January 17, 2017 |
|
PANKAJ KUMAR AND ANOTHER Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
December 14, 2017 |
|
PANKAJ LUNIA Vs. STATE OF U.P.
|
July 3, 2017 |
|
PANKAJ SINGH Vs. STATE OF U.P. AND 2 OTHERS
|
October 31, 2017 |
|
PANKAJ SINGH Vs. STATE OF U.P. AND 3 OTHER
|
November 2, 2017 |
|
PANKAJ YADAV Vs. STATE OF U P THRU PRIN SECY ,SECY HOME AND OTHERS
|
May 17, 2017 |
|
PANNA LAL Vs. STATE OF U P AND 2 OTHERS
|
February 8, 2017 |
|
PANNA LAL Vs. PRESIDING OFFICER
|
July 21, 2017 |
|
PAPPI YADAV Vs. STATE OF U.P.
|
August 4, 2017 |
|
PAPPU Vs. STATE OF U.P.
|
July 28, 2017 |
|
PAPPU Vs. STATE OF U.P.
|
April 19, 2017 |
|
PAPPU Vs. STATE OF U.P.
|
October 6, 2017 |
|
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS Vs. STATE OF U P
|
September 1, 2017 |
|
PAPPU S/O JAWAHAR KURMI Vs. STATE OF U P
|
May 22, 2017 |
|
PAPPU, SON OF MOHAMMAD ISMAEEL AND OTHER Vs. STATE OF U.P.
|
November 8, 2017 |
|
PARAMHANS SINGH INTER COLLEGE THRU MANAGER Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU LKO & OR
|
January 25, 2017 |
|
PARAS NATH Vs. RAM NARAIN SINGH AND OTHERS
|
November 28, 2017 |
|
PARAS NATH Vs. STATE OF U P & 2 OTHERS
|
December 6, 2017 |
|
PARAS NATH BHARTI & 5 OTHERS (INRE 7134 S/S 2006) Vs. STATE OF U.P. THRU. CHIEF SECRETARY, LUCKNOW & 2 OTHERS
|
April 4, 2017 |
|
PARASHU RAM VERMA Vs. STATE OF U.P.
|
January 10, 2017 |
|
PARBHU NATH Vs. RAM DAS
|
July 14, 2017 |
|
PARMANAND AND ANOTHER Vs. CHHOTEY LAL
|
April 18, 2017 |
|
PARMATMA Vs. STATE OF U.P
|
May 11, 2017 |
|
PARMESHWAR RAM Vs. D.D.C. AND OTHERS
|
September 22, 2017 |
|
PARSAN KAUR Vs. STATE OF U P & OTHERS
|
May 3, 2017 |
|
PARSHURAM SINGH Vs. STATE OF U P & ANOTHER
|
November 23, 2017 |
|
PARSURAM & ANR. Vs. ADDL. COMMISSIONER JUDICIAL DIVISION, LUCKNOW & 10 ORS.
|
May 24, 2017 |
|
PARTHO BANERJEE Vs. STATE OF U.P. AND OTHERS
|
October 11, 2017 |
|
PARVATI DEVI AND 5 OTHERS Vs. THAKURJI MAHARAJ THROUGH MUTVALLI RAMNATH
|
March 21, 2017 |
|
PARVATI KESARI Vs. STATE OF U P AND ANOTHER
|
January 16, 2017 |
|
PARVEEN SIDDIQUI Vs. STATE OF U.P.
|
November 6, 2017 |
|
PARVEZ PARWAZ Vs. STATE OF U.P.
|
May 4, 2017 |
|
PARVINDER Vs. STATE OF U P
|
September 15, 2017 |
|
PARWATI VERMA Vs. STATE OF U.P.
|
January 20, 2017 |
|
PATEL SEWA SANSTHAN, THRU ITS SECRETARY Vs. STATE OF U P , THRU PRIN SECY , HOUSING DEVELOPMENT & ORS
|
February 8, 2017 |
|
PATTU AND (3) OTHERS Vs. STATE OF U P
|
August 22, 2017 |
|
PAWAN KUMAR Vs. STATE OF U.P. AND 6 ORS.
|
September 7, 2017 |
|
PAWAN KUMAR @ PAWAN ARORA Vs. UNION OF INDIA
|
March 30, 2017 |
|
PAWAN KUMAR DWIVEDI Vs. STATE OF U.P
|
July 5, 2017 |
|
PAWAN KUMAR MISHRA Vs. JOINT DIRECTOR OF EDUCATION
|
July 4, 2017 |
|
PAWAN KUMAR SINGHAL Vs. DY. DIRECTOR OF CONSOLIDATION AND 3 OTHERS
|
November 16, 2017 |
|
PAWAN KUMAR YADAV Vs. STATE OF U P
|
October 7, 2017 |
|
PEHALWAN SHUKLA Vs. SPECIAL JUDGE S.C. AND S.T. ACT
|
October 27, 2017 |
|
PENTEX ENGINEERING PVT. LTD. Vs. THE COMMISSIONER, TRADE TAX
|
October 11, 2017 |
|
PETI RAM Vs. STATE OF U.P. AND OTHERS
|
January 10, 2017 |
|
PHALLOO AND ANOTHER Vs. STATE OF U.P.
|
May 11, 2017 |
|
PHOOL CHAND Vs. STATE OF U.P.
|
April 20, 2017 |
|
PHOOL CHAND Vs. STATE OF U.P.
|
January 13, 2017 |
|
PHOOL CHANDANDRA & 7 OTHERS Vs. DEOTA DEEN & 3 OTHERS
|
November 15, 2017 |
|
PHOOL CHANDRA PANDEY Vs. STATE OF U.P.
|
March 27, 2017 |
|
PHOOL SINGH Vs. STATE OF U P
|
November 2, 2017 |
|
PHOOL SINGH & 7 OTHERS Vs. THE UPPER COMMISSIONER (LAW) & 6 OTHERS
|
August 1, 2017 |
|
PHOOLMATI & ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME DEPTT & ORS
|
May 9, 2017 |
|
PINTOO @ BRIJESH RAI Vs. STATE OF U.P.
|
August 11, 2017 |
|
PINTU Vs. STATE OF U P
|
June 8, 2017 |
|
PINTU SHAH Vs. UNION OF INDIA
|
September 20, 2017 |
|
PIRTIPAL AND OTHERS Vs. STATE OF U P
|
November 3, 2017 |
|
PIYUSH BHADWAJ AND 2 OTHERS Vs. NARESH AND ANOTHER
|
October 9, 2017 |
|
PIYUSH MISHRA Vs. STATE OF U.P. AND ANOTHER
|
August 31, 2017 |
|
POOJA SAHNI Vs. STATE OF U P & ANOTHER
|
December 20, 2017 |
|
POONAM YADAV Vs. STATE OF U.P.
|
May 11, 2017 |
|
POORAN YADAV Vs. SANT KUMAR AND 4 OTHERS
|
January 19, 2017 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. THE PRESIDING OFFICER, AGRA AND OTHERS
|
February 27, 2017 |
|
PR COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH ASSOCIATES LTD
|
July 7, 2017 |
|
PR COMMISSIONER OF INCOME TAX (CENTRAL) LUCKNOW Vs. VIJAY INFRASTRUCTURE LTD
|
July 12, 2017 |
|
PR COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. ATLANTIS MULTIPLEX PVT LTD , ALLAHABAD
|
July 13, 2017 |
|
PR COMMISSIONER OF INCOME TAX-I AAYAKAR BHAWAN LUCKKNOW Vs. U P SHRAM EVAM NIRMAN SAHKARI SANGH LTD LUCKNOW
|
February 20, 2017 |
|
PR COMMISSIONER OF INCOME TAX-I, KANPUR Vs. PRAKASH CHANDRA SHARMA PROP PRAKASH BOX FACTORY
|
December 19, 2017 |
|
PR COMMISSIONER OF INCOME TAX-I, LUCKNOW Vs. SUMAN GUPTA
|
January 9, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. LATE RAMA SHANKAR YADAV
|
August 18, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S MADHYANCHAL VIDYUT VITRAN NIGAM LTD. LUCKNOW
|
January 12, 2017 |
|
PR. COMMISSIONER OF INCOME TAX Vs. KISHAN SAHKARI CHINI MILLS LTD.
|
March 3, 2017 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. M/S. K.M. SUGAR MILLS LTD. KANPUR
|
May 25, 2017 |
|
PR. COMMISSIONER OF INCOME TAX II LUCKNOW Vs. U.P. STATE BRIDGE CORPORATION LTD.
|
January 12, 2017 |
|
PRABHA DEVI P G COLLEGE THRU ITS MANAGER & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
May 26, 2017 |
|
PRABHAKANT SHUKLA Vs. PRABHAT MOTOR COMPANY THRU RAKESH POTDAR
|
November 1, 2017 |
|
PRABHAT TRIPATHI Vs. UNION OF INDIA THROUGH SECY HOME NORTH BLOCK NEW DELHI & OR
|
February 21, 2017 |
|
PRABHAWATI DEVI AND OTHERS Vs. STATE OF U.P.
|
January 13, 2017 |
|
PRABHOO SINGH Vs. BANI SINGH
|
May 12, 2017 |
|
PRABHU AGED ABOUT 60 YEARS Vs. THE STATE OF U.P.
|
March 10, 2017 |
|
PRABHU NARAYAN UNION CLUB Vs. STATE OF U.P.
|
May 1, 2017 |
|
PRADEEP ARORA & 2 OTHERS Vs. STATE OF U P THRU SECRETARY HOME DEPTT & 3 OTHERS
|
June 14, 2017 |
|
PRADEEP BIR Vs. M/S. TULSIANI CONSTRUCTIONS AND DEVELOPERS LTD. AND ANOTHER
|
November 28, 2017 |
|
PRADEEP GARG Vs. C B I NEW DELHI
|
November 24, 2017 |
|
PRADEEP KUMAR & ANOTHER Vs. STATE OF U.P. & OTHERS
|
July 5, 2017 |
|
PRADEEP KUMAR JAISWAL AND 2 OTHERS Vs. STATE OF U.P. AND 7 OTHERS
|
December 5, 2017 |
|
PRADEEP KUMAR NIRMAL Vs. UNION OF INDIA AND 5 OTHERS
|
February 15, 2017 |
|
PRADEEP KUMAR SHARMA Vs. STATE OF U P THROUGH SECRETARY, HOUSING AND OTHERS
|
April 24, 2017 |
|
PRADEEP KUMAR SHUKLA Vs. STATE OF U.P. AND 6 OTHERS
|
March 22, 2017 |
|
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P THRU SECY HOME LKO & ORS
|
August 18, 2017 |
|
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P AND 5 OTHERS
|
March 10, 2017 |
|
PRADEEP KUMAR SRIVASTAVA AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
December 19, 2017 |
|
PRADEEP KUMAR TRIPATHI Vs. SATISH KUMAR AND OTHERS
|
February 6, 2017 |
|
PRADEEP RAWAT Vs. SMT. ASHA
|
May 9, 2017 |
|
PRADEEP SINGH & ANR Vs. STATE OF U P THRU PRIN SECY (HOME) UP SHASHAN LKO & ORS
|
April 11, 2017 |
|
PRADESHIK SANSKRIT MAHAVIDYALAYA ADHAYPAK KALYAN SAMITI Vs. STATE OF UTTAR PARDESH
|
August 21, 2017 |
|
PRAFULL CHANDRA RAI Vs. ARVIND RAI
|
October 11, 2017 |
|
PRAGATI AND 16 OTHERS (IN RE 2350 S/S 2017) Vs. MAHENDRA VEER VIKRAM SINGH AND 9 OTHERS
|
April 4, 2017 |
|
PRAHLAD Vs. STATE OF U P
|
October 7, 2017 |
|
PRAHLAD Vs. CHANDRA BHAN
|
September 7, 2017 |
|
PRAHLAD KUMAR NIGAM Vs. STATE OF U P THRU SECY URBAN DEVELOPMENT DEPTT LKO & ORS
|
May 15, 2017 |
|
PRAHLAD MISHRA Vs. PRABHAT KUMAR JAIN AND ANR.
|
September 21, 2017 |
|
PRAKASH ALIAS OM PRAKASH Vs. STATE OF U P
|
August 30, 2017 |
|
PRAKASH CHAND AND OTHERS Vs. D.D.C AND OTHERS
|
August 8, 2017 |
|
PRAKASH NARAYAN SINGH Vs. ANAND KUMAR SINGH AND 4 OTHERS
|
January 12, 2017 |
|
PRAKASHA Vs. STATE OF U.P. AND OTHERS
|
January 16, 2017 |
|
PRAMOD Vs. STATE
|
June 13, 2017 |
|
PRAMOD KUMAR & ANOTHER Vs. STATE OF U P & ANOTHERS
|
December 7, 2017 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF U.P. AND OTHERS
|
May 4, 2017 |
|
PRAMOD KUMAR PATHAK Vs. STATE OF U.P. AND 3 OTHERS
|
November 1, 2017 |
|
PRAMOD KUMAR SHARMA Vs. PRINCIPAL SECRETARY, INFO. & TECH.
|
April 4, 2017 |
|
PRAMOD KUMAR SHARMA Vs. BALVIR SINGH AND ANOTHER
|
February 6, 2017 |
|
PRAMOD KUMAR SINGH SISHODIA Vs. STATE OF U.P.
|
April 24, 2017 |
|
PRASANT AWASTHI Vs. SMT. NIDHI MISRA
|
July 18, 2017 |
|
PRASHANT JAIN Vs. STATE OF UTTAR PRADESH
|
March 10, 2017 |
|
PRASHANT KUMAR JAISWAL AND 12 OTHERS Vs. STATE OF U.P. AND 10 OTHERS
|
October 7, 2017 |
|
PRASHANT PANDEY Vs. DISTRICT MAGISTRATE, AMBEDKAR NAGAR & ORS
|
March 27, 2017 |
|
PRASHANT SINGH & 51 OTHERS Vs. UNION OF INDIA
|
September 13, 2017 |
|
PRATAP Vs. STATE OF U.P.
|
July 14, 2017 |
|
PRATAP NARAYAN AND ANOTHER Vs. SRI SUDHIR KUMAR SINHA AND 2 OTHERS
|
January 31, 2017 |
|
PRATAP SINGH Vs. MUKTESHWAR KUMAR JAIN AND 2 OTHERS
|
May 24, 2017 |
|
PRATAP SINGH Vs. SMT. RAMAWATI AND 4 OTHERS
|
January 20, 2017 |
|
PRATAP SINGH Vs. BOARD OF REVENUE AT ALLAHABAD & 12 OTHERS
|
November 6, 2017 |
|
PRATEEK SRIVASTAVA Vs. ASSISTANT GENERAL MANAGER, P N B AND OTHERS
|
January 5, 2017 |
|
PRATIK JAIN & ANOTHER Vs. STATE OF U P & ANOTHER
|
November 1, 2017 |
|
PRATIK SINGH Vs. UNION OF INDIA THRU SECY. AND ANOTHER
|
April 4, 2017 |
|
PRATIMA YADAV Vs. VINOD KUMAR YADAV
|
April 4, 2017 |
|
PRAVEEN & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
December 7, 2017 |
|
PRAVEEN KUMAR PANDEY @ BABUA Vs. STATE OF U.P.
|
August 31, 2017 |
|
PRAVEEN KUMAR SRIVASTAVA Vs. MADHURI SRIVASTAVA AND ANOTHER
|
October 7, 2017 |
|
PRAVENDRA KUMAR @ PINKU Vs. RAM KUMAR
|
August 23, 2017 |
|
PRAVESH KUMAR Vs. STATE OF U.P.
|
March 1, 2017 |
|
PREETI Vs. SANDEEP ASTHANA
|
September 6, 2017 |
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PREM BAHADUR Vs. STATE
|
September 6, 2017 |
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PREM CHADNRA SHARMA Vs. STATE OF U.P.
|
April 26, 2017 |
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PREM LAL Vs. STATE
|
August 19, 2017 |
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PREM LATA NIGAM Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
July 4, 2017 |
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PREM NARAIN GUPTA Vs. RENT CONTROL & EVICTION OFFICER AND 2 OTHERS
|
January 31, 2017 |
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PREM NARAIN GUPTA Vs. SHRI KRISHNA PANDEY AND 2 OTHERS
|
April 11, 2017 |
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PREM NARAIN MISHRA Vs. STATE OF U P & 5 OTHERS
|
July 28, 2017 |
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PREM NARAIN SINGH Vs. STATE OF U P THROUGH PRINCIPAL SECY
|
November 24, 2017 |
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PREM NARAIN SRIVASTAVA Vs. STATE OF U P THROUGH SECY LAW & JUSTICE LKO & 3 ORS
|
February 8, 2017 |
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PREM NARAYAN DWIVEDI Vs. SRI UDIT NARAYAN
|
February 16, 2017 |
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PREM PAL Vs. STATE OF U.P.
|
May 26, 2017 |
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PREM PAL SINGH Vs. STATE OF U.P. & 2 OTHERS
|
April 6, 2017 |
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PREM PAL SINGH AND 187 OTHERS Vs. STATE OF U.P. AND 5 OTHERS
|
January 4, 2017 |
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PREM SHANKAR Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
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PREM SHANKAR MISHRA Vs. STATE OF U.P.
|
September 11, 2017 |
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PREM SHANKER Vs. STATE OF U.P.
|
August 16, 2017 |
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PREM SHANKER Vs. DISTRICT JUDGE
|
September 4, 2017 |
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PREM SHANKER SRIVASTAVA Vs. U P AVAS EVAM VIKAS PARISHAD
|
April 17, 2017 |
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PREM SHEELA Vs. PRESCRIBED AUTHORITY /S D M GHOSI AND 8 OTHERS
|
April 25, 2017 |
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PREM SINGH Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF HOME LKO & ORS
|
March 7, 2017 |
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PREM SWAROOP SINGHAL Vs. STATE OF U.P. AND OTHERS
|
May 1, 2017 |
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PREMA DEVI Vs. STATE OF U.P.
|
March 2, 2017 |
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PRESTIGE URBAN INFRATECH PVT LTD LKO THRU AUTHORIZED Vs. LUCKNOW DEVELOPMENT AUTHORITY LKO THRU ITS V C AND ORS
|
May 2, 2017 |
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PRINCIPAL COMMISSIONER OF CENTRAL EXCISE MEERUT Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD SAHARANPUR
|
December 18, 2017 |
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PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BSNL LTD.
|
August 28, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SMT. VIDHI AGARWAL
|
November 28, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. U.P. STATE BRIDGE CORPORATION LTD.
|
April 6, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. LIGHT CARTS PVT. LTD.
|
August 23, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S SANGAM POWER GENERATION COMPANY LIMITED, C/O JAI PRAKASH ASSOCIATES
|
August 31, 2017 |
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PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. MANOJ KUMAR SINGH
|
August 22, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-II, LUCKNOW Vs. U P PROJECTS CORP LTD , LUCKNOW
|
March 1, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. U.P. CO-OPERATIVE FEDERATION LTD.
|
February 3, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME-TAX, KANPUR Vs. SANDEEP CHANDAK; SHAKUNTALA CHANDAK
|
November 27, 2017 |
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PRINCIPAL COMMISSIONER,NOIDA CUSTOMS COMMISSIONERATE, NOIDA Vs. SAMSUNG INDIA ELECTRONICS PVT LTD
|
December 12, 2017 |
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PRINCIPAL T.P. INTER COLLEGE, KUNDA, PRATAPGARH Vs. STATE OF U.P. THRU. PRIN.SECY., SECONDARY EDUCATION & 4 ORS.
|
April 3, 2017 |
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PRIYANKA DEVI Vs. STATE OF U P AND 4 ORS
|
November 21, 2017 |
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PRIYANKA SHUKLA AND 27 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
November 10, 2017 |
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PROCESS AND PRODUCT DEVELOPMENT CENTRE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
December 1, 2017 |
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PROF. G. ANJANEYA SHASTRI Vs. V.C. B.H.U.
|
May 16, 2017 |
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PROF. NARSINGH Vs. THE STATE OF U.P.THROUGH ...
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December 19, 2017 |
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PROMILA LYON ZAKI Vs. SMT. SUDESH MEHTA AND 2 OTHERS
|
August 24, 2017 |
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PUNEET KUMAR AGARWAL AND ANOTHER Vs. STATE OF U P & ANOTHER
|
April 20, 2017 |
|
PUNIT Vs. STATE OF U.P.
|
April 6, 2017 |
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PUNJAB NATIONAL BANK A.R.M.B. Vs. STATE OF U.P.
|
March 23, 2017 |
|
PURNWASI Vs. STATE OF U P
|
May 4, 2017 |
|
PUSHPA ENTERPRISES Vs. STATE OF U.P. AND 3 OTHERS
|
December 13, 2017 |
|
PUSHPARAJ & ANOTHER Vs. STATE OF U P
|
March 3, 2017 |
|
PYARE Vs. BENI RAM
|
April 11, 2017 |
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PYARE LAL AND ANOTHER Vs. SHRI RAJENDRA PRASAD AND 2 OTHERS
|
May 5, 2017 |
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PYARE MIYAN Vs. MOHD. IRFAN
|
May 30, 2017 |
|
QAMAR AHMAD Vs. C E C NIRVACHAN SADAN ASHOK ROAD NEW DELHI
|
November 13, 2017 |
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QAMAR ALII Vs. STATE OF U.P.
|
August 10, 2017 |
|
QAMER JAHAN Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL HEALTH&ORS
|
June 9, 2017 |
|
QAMRUDDIN Vs. NOOTAN KUMAR DUBEY
|
February 8, 2017 |
|
QAMRUDDIN Vs. D.M. LUCKNOW
|
August 10, 2017 |
|
QUMAR JAHAN Vs. STATE OF U.P.
|
April 7, 2017 |
|
R K GUPTA Vs. STATE OF U P
|
April 26, 2017 |
|
R N DWIVEDI INTER COLLEGE THRU RAMA KANT DWIVEDI Vs. STATE OF U P THRU PRIN SECY SECONDARY EDU LKO & OR
|
January 25, 2017 |
|
R S MAHUDAWALA, SON OF SOHRAB J MAHUDAWALA Vs. U P POLLUTION CONTROL BOARD, LUCKNOW, THROUGH ITS ASSISTANT ENVIRONMENT ENGINEER
|
June 2, 2017 |
|
R&P EXPORT Vs. STATE OF U.P.
|
March 29, 2017 |
|
R.C. PATHAK Vs. C.A.T. ALLAHABAD
|
October 9, 2017 |
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R.G. CARRYING CORPORATION Vs. STATE OF U.P. AND OTHERS
|
June 30, 2017 |
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R.H.L. PROFILES LTD. Vs. COMMR. OF CUS., EX. AND SERVICE TAX, KANPUR
|
April 26, 2017 |
|
R.K. AWASTHI Vs. ISHWAR CHANDRA NIGAM
|
July 27, 2017 |
|
R.K. TRADING COMPANY Vs. THE COMMISSIONER OF TRADE TAX
|
November 9, 2017 |
|
R.P. GARG Vs. I.O.C.L. AND 3 ORS.
|
October 30, 2017 |
|
R.S.D. ICE AND COLD STORAGE PVT. LTD. Vs. STATE OF U.P. AND 5 OTHERS
|
December 6, 2017 |
|
RADHA DEVI Vs. STATE OF U P AND OTHERS
|
October 12, 2017 |
|
RADHA KISHAN KHANNA AND 4 OTHERS Vs. JAGANNATH PRASAD GUPTA AND ANOTHER
|
November 16, 2017 |
|
RADHA SHARAN DUBEY & ANOTHER Vs. RAM NIWAS & OTHERS
|
March 6, 2017 |
|
RADHEY LAL JAIPRAKASH Vs. STATE OF U.P.
|
September 20, 2017 |
|
RADHEY MOHAN AND ANOTHER Vs. PRAKASH CHANDRA AGARWAL AND 6 OTHERS
|
November 20, 2017 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
July 13, 2017 |
|
RADHEY SHYAM Vs. ANIL KUMAR BHARGAWA AND OTHERS
|
December 4, 2017 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
September 23, 2017 |
|
RADHEY SHYAM (DECEASED) AND OTHERS Vs. SANJAY AND OTHERS
|
May 19, 2017 |
|
RADHEY SHYAM CHAUBEY Vs. HIGH COURT OF JUDICATURE
|
October 23, 2017 |
|
RADHEY SHYAM SETHI Vs. SRI OM PRAKASH CHAURASIYA AND ANOTHER
|
October 6, 2017 |
|
RADHEY SHYAM SHARMA Vs. STATE OF U.P.
|
September 22, 2017 |
|
RADHEY SHYAM VARSHNEY AND 2 OTHERS Vs. FAROGHUDDIN JAFRI AND ANOTHER
|
August 22, 2017 |
|
RADHEY SHYAM YADAV Vs. STATE OF U P
|
December 1, 2017 |
|
RADHEY SHYAM YADAV Vs. STATE OF U P AND 2 OTHERS
|
May 5, 2017 |
|
RADICO KHAITAN LTD Vs. PRESIDING OFFICER
|
August 9, 2017 |
|
RAEES AHMAD Vs. STATE
|
March 21, 2017 |
|
RAFEEK AHMAD Vs. STATE OF U.P. AND 9 OTHERS
|
October 12, 2017 |
|
RAFIQ AHMAD @ MUNNEY Vs. STATE
|
July 31, 2017 |
|
RAGHU NATH SINGH Vs. D D C
|
December 7, 2017 |
|
RAGHUBIR SINGH Vs. STATE OF U.P.
|
August 9, 2017 |
|
RAGHUNATH Vs. BISHUNLAL AND ORS.
|
November 2, 2017 |
|
RAGHUVEER SARAN Vs. BHAGWAN DAS
|
February 28, 2017 |
|
RAGHVENDRA PRATAP Vs. THE BOARD OF REVENUE U.P. AT ALLAHABAD & 4 OTHERS
|
January 5, 2017 |
|
RAGHVIR SINGH AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
October 6, 2017 |
|
RAHIL KHAN Vs. SMT. LALLI BANO
|
January 13, 2017 |
|
RAHMAN BAKSH MANSOORI Vs. UNION OF INDIA AND ANOTHER
|
July 17, 2017 |
|
RAHUL CHAUHAN Vs. SARVES AND ANOTHER
|
November 6, 2017 |
|
RAHUL PATEL (MINOR) SON OF LALLU PATEL Vs. STATE OF U.P. AND ANOTHER
|
November 3, 2017 |
|
RAHUL RAY Vs. UNION OF INDIA THRU SECY MIN OF SOCIAL JUSTICE & EMPOWERMENT
|
December 14, 2017 |
|
RAHUL SAHAI Vs. STATE OF U P & ANOTHER
|
November 20, 2017 |
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RAHUL TIWARI Vs. UNION BANK OF INDIA THRU ITS SECY & 3 OTHERS
|
December 20, 2017 |
|
RAHUL TIWARI Vs. UNION BANK OF INDIA THRU ITS SECY. FINANCE,NEW DELHI AND 3 ORS.
|
September 12, 2017 |
|
RAHUL VERMA Vs. SMT. KIRAN VERMA
|
April 13, 2017 |
|
RAIL VIHAR SAHAKARI AVAS SAMITI LTD. Vs. STATE OF U.P.
|
September 7, 2017 |
|
RAINI ENTERPRISES Vs. COMMISSIONER, U.P. TRADE TAX, LUCKNOW
|
July 10, 2017 |
|
RAIS AHMAD Vs. STATE OF U.P.
|
February 10, 2017 |
|
RAIS AHMAD Vs. STATE OF U.P.
|
February 13, 2017 |
|
RAIS AHMAD Vs. DISTRICT MAGISTRATE AND OTHERS
|
November 27, 2017 |
|
RAIS FATIMA Vs. STATE OF U.P.
|
April 28, 2017 |
|
RAISUDDIN & 2 OTHERS Vs. STATE OF U P & 3 OTHERS
|
December 18, 2017 |
|
RAJ BAHADUR Vs. STATE OF U.P
|
May 16, 2017 |
|
RAJ CHEMICALS Vs. COMMISSIONER, TRADE TAX U.P. LUCKNOW
|
November 23, 2017 |
|
RAJ HANS TOWERS PRIVATE LIMITED Vs. STATE OF U P AND ANOTHER
|
April 27, 2017 |
|
RAJ IRON AND BUILDING MATERIALS Vs. UNION OF INDIA THRU ITS SECY. AND 3 OTHERS
|
December 22, 2017 |
|
RAJ KAPOOR Vs. ALLAHABAD BANK KOLKATA THROU ITS CHAIRMAN AND M.D.
|
September 11, 2017 |
|
RAJ KARAN SINGH (LEKHPAL) Vs. STATE OF U P & ANOTHER
|
May 29, 2017 |
|
RAJ KISHORE PANDEY & ANOTHER Vs. STATE OF U P
|
September 8, 2017 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 26, 2017 |
|
RAJ KUMAR Vs. UNION OF INDIA & OTHERS
|
March 1, 2017 |
|
RAJ KUMAR Vs. STATE
|
December 20, 2017 |
|
RAJ KUMAR Vs. STATE OF U P & ANR
|
July 4, 2017 |
|
RAJ KUMAR Vs. STATE OF U.P
|
July 6, 2017 |
|
RAJ KUMAR Vs. SURAJ & ORS.
|
August 1, 2017 |
|
RAJ KUMAR Vs. STATE OF U.P.
|
July 14, 2017 |
|
RAJ KUMAR (SINCE DECEASED) AND 10 OTHERS Vs. MATA PRASAD AND 2 OTHERS
|
June 9, 2017 |
|
RAJ KUMAR @ CHUNMUN Vs. STATE
|
August 4, 2017 |
|
RAJ KUMAR DWIVEDI ALIAS RAJU Vs. STATE OF U P AND ANOTHER
|
September 20, 2017 |
|
RAJ KUMAR DWIVEDI ALIAS RAJU Vs. STATE OF U P AND ANOTHER
|
October 27, 2017 |
|
RAJ KUMAR GARG AND 23 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
|
December 4, 2017 |
|
RAJ KUMAR GOEL Vs. STATE OF U P AND ANOTHER
|
November 23, 2017 |
|
RAJ KUMAR GUPTA @ GAUTAM Vs. STATE OF U P
|
February 17, 2017 |
|
RAJ KUMAR KHANGAR Vs. STATE OF U.P.
|
May 11, 2017 |
|
RAJ KUMAR PAL Vs. STATE OF U.P. & ANR.
|
August 16, 2017 |
|
RAJ KUMAR PANDEY Vs. DISTRICT BASIC SHIKSHA ADHIKARI, SANT RAVI DAS NAGAR & OTHER
|
October 5, 2017 |
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RAJ KUMAR SAINI Vs. STATE OF U.P. AND 2 OTHERS
|
April 12, 2017 |
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RAJ KUMAR SRIVASTAVA Vs. SMT. UMA DEVI SRIVASTAVA & ANOTHER
|
February 3, 2017 |
|
RAJ KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
May 11, 2017 |
|
RAJ KUMAR VERMA Vs. PRESCRIBED AUTHORITY/A.C.J.M.
|
September 14, 2017 |
|
RAJ KUMARI Vs. STATE OF U.P. AND 4 ORS.
|
January 17, 2017 |
|
RAJ KUMARI Vs. SUNDER & OTHERS
|
November 22, 2017 |
|
RAJ NARAIN Vs. STATE OF U P AND OTHERS
|
April 25, 2017 |
|
RAJ PAL Vs. STATE OF U.P.
|
March 7, 2017 |
|
RAJ VEER SINGH Vs. STATE OF U.P.
|
May 15, 2017 |
|
RAJA (MINOR) Vs. STATE OF U.P.
|
May 4, 2017 |
|
RAJA RAM Vs. STATE OF U.P.
|
April 17, 2017 |
|
RAJA RAM Vs. STATE OF U.P.
|
April 24, 2017 |
|
RAJA RAM Vs. STATE
|
December 8, 2017 |
|
RAJA RAM AND OTHERS Vs. STATE OF U P
|
August 23, 2017 |
|
RAJA RAM KEWAT Vs. STATE OF U.P.
|
April 19, 2017 |
|
RAJANI Vs. PRATIPAL SINGH
|
April 25, 2017 |
|
RAJARAM AND OTHERS Vs. STATE OF U P AND ANOTHER
|
March 6, 2017 |
|
RAJASTHAN FABRICATORS Vs. ESTATE OFFICER, NORTH EASTERN RAILWAY AND OTHERS
|
April 20, 2017 |
|
RAJEEV AGRAWAL AND OTHERS Vs. STATE OF U.P. & OTHERS
|
August 10, 2017 |
|
RAJEEV KUMAR Vs. DY. DIR. HARIJAN AND SOCIAL WELFARE FAIZABAD REGION FAI
|
January 9, 2017 |
|
RAJEEV KUMAR Vs. STATE OF U.P.
|
May 1, 2017 |
|
RAJEEV KUMAR SINGH Vs. EXECUTIVE DIRECTOR P N B & OTHERS
|
November 13, 2017 |
|
RAJEEV SHARMA Vs. RAVI SHANKAR SHARMA
|
February 6, 2017 |
|
RAJENDER KUMAR SEHGAL & ANOTHER Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUMCOMMISSIONER & ORS
|
May 4, 2017 |
|
RAJENDRA Vs. STATE OF U P AND ANOTHER
|
December 13, 2017 |
|
RAJENDRA Vs. STATE
|
April 20, 2017 |
|
RAJENDRA Vs. UNION OF INDIA
|
May 24, 2017 |
|
RAJENDRA ALIAS MUNNU Vs. STATE OF U.P.
|
March 10, 2017 |
|
RAJENDRA KUMAR Vs. STATE OF U.P.
|
April 18, 2017 |
|
RAJENDRA KUMAR Vs. OFFICIAL LIQUIDATOR ATTACHED TO HON HIGH COURT & 3 OTHERS
|
May 11, 2017 |
|
RAJENDRA KUMAR Vs. STATE OF U.P. AND ANOTHER
|
May 16, 2017 |
|
RAJENDRA KUMAR @ RAJU Vs. ADDL. DISTRICT JUDGE COURT NO. 6 GONDA & ANR.
|
October 31, 2017 |
|
RAJENDRA KUMAR MALHOTRA AND ... Vs. ASHOK KUMAR JAIN AND 3 OTHERS
|
December 21, 2017 |
|
RAJENDRA PRASAD Vs. STATE OF U.P.
|
May 16, 2017 |
|
RAJENDRA PRASAD Vs. FOOD CORPORATION OF INDIA THROUGH M D NEW DELHI
|
May 2, 2017 |
|
RAJENDRA PRASAD Vs. SMT. MEENA
|
May 1, 2017 |
|
RAJENDRA PRASAD DIXIT AND OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE AND OTHERS
|
March 23, 2017 |
|
RAJENDRA PRASAD MISHRA Vs. STATE OF U.P.
|
September 20, 2017 |
|
RAJENDRA PRASAD PANDEY AND 26 OTHERS Vs. STATE OF U.P. AND 31 OTHERS
|
January 25, 2017 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF U.P.
|
May 29, 2017 |
|
RAJENDRA PRASAD SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
|
December 15, 2017 |
|
RAJENDRA PRASAD YADAV & OTHERS Vs. STATE OF U.P. & ANOTHER
|
August 10, 2017 |
|
RAJENDRA PRATAP MISHRA AND OTHERS Vs. ARYAVART GRAMIN BANK AND OTHERS
|
March 10, 2017 |
|
RAJENDRA SINGH Vs. STATE OF U.P. THROUGH CHIEF SECY. LKO. & ORS.
|
May 4, 2017 |
|
RAJENDRA SINGH Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW & OTHERS
|
March 21, 2017 |
|
RAJENDRA SINGH Vs. STATE OF U.P.
|
May 31, 2017 |
|
RAJENDRA SINGH Vs. STATE OF U.P.
|
March 24, 2017 |
|
RAJENDRA SINGH Vs. CHANDRA PAL
|
January 17, 2017 |
|
RAJENDRA SINGH AND ANOTHER Vs. MALIK AZIM KHAN
|
November 9, 2017 |
|
RAJENDRA SINGH BAGHAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
December 14, 2017 |
|
RAJENDRA SINGH GURJER & OTHERS Vs. STATE OF U P & ANOTHER
|
December 7, 2017 |
|
RAJENDRA SINGH VERMA Vs. STATE OF U.P. AND 4 OTHERS
|
August 25, 2017 |
|
RAJENDRA YADAV Vs. STATE OF U.P.
|
May 10, 2017 |
|
RAJENDRA YADAV Vs. STATE OF U P AND ANOTHER
|
January 24, 2017 |
|
RAJESH Vs. STATE OF U.P.
|
December 14, 2017 |
|
RAJESH Vs. STATE OF U P
|
December 4, 2017 |
|
RAJESH & ANOTHER Vs. STATE OF U.P.
|
August 4, 2017 |
|
RAJESH @ RAJU AND 4 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2017 |
|
RAJESH BHATIA Vs. STATE OF U P AND ANOTHER
|
March 30, 2017 |
|
RAJESH CHANDRA Vs. STATE OF U.P. AND ANR.
|
September 12, 2017 |
|
RAJESH CHATURVEDI Vs. STATE OF U.P
|
May 9, 2017 |
|
RAJESH DUBEY Vs. STATE OF U P AND ANOTHER
|
April 12, 2017 |
|
RAJESH KUMAR Vs. STATE OF U.P.
|
July 28, 2017 |
|
RAJESH KUMAR Vs. STATE OF U.P.
|
July 31, 2017 |
|
RAJESH KUMAR Vs. STATE OF U.P.
|
April 18, 2017 |
|
RAJESH KUMAR Vs. NIRMALA DEVI
|
May 11, 2017 |
|
RAJESH KUMAR Vs. STATE OF U P THRU PRIN SECY TRANSPORT CIVIL SECTT LKO& ORS
|
December 12, 2017 |
|
RAJESH KUMAR LODHI Vs. STATE OF U.P.
|
April 19, 2017 |
|
RAJESH KUMAR PANDEY & OTHERS Vs. STATE OF U P ,THRU PRIN SECY ,HOUSING & PLANNING & OTHERS
|
April 24, 2017 |
|
RAJESH KUMAR SHARMA Vs. INTEGRAL UNIVERSITY OF LUCKNOW
|
June 14, 2017 |
|
RAJESH KUMAR SHUKLA Vs. STATE OF U.P.
|
March 6, 2017 |
|
RAJESH KUMAR SINGH AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
|
January 30, 2017 |
|
RAJESH KUMAR TRIPATHI Vs. STATE OF U.P.
|
March 10, 2017 |
|
RAJESH MANCHANDA Vs. STATE OF U.P. AND ANOTHER
|
February 10, 2017 |
|
RAJESH MISHRA Vs. UNION OF INDIA AND 6 OTHERS
|
May 19, 2017 |
|
RAJESH MISHRA Vs. UNION OF INDIA
|
September 12, 2017 |
|
RAJESH PASI Vs. STATE OF U P
|
July 14, 2017 |
|
RAJESH PRATAP SINGH @ BABLOO Vs. STATE OF U.P. & ANOTHER
|
January 10, 2017 |
|
RAJESH SINGH Vs. STATE OF U.P.
|
May 11, 2017 |
|
RAJESH SINGH Vs. STATE OF UTTER PRADESH AND 2 OTHERS
|
September 15, 2017 |
|
RAJESH SINGH Vs. STATE OF U.P. AND OTHERS
|
October 24, 2017 |
|
RAJESHWARI DEVI AND OTHERS Vs. SATYA PREET SINGH AND ANOTHER
|
July 31, 2017 |
|
RAJINDER PAL SINGH Vs. STATE OF U P THRU PRIN SECY TECHNICAL EDUCATION LKO & 3 ORS
|
April 27, 2017 |
|
RAJIT RAM Vs. STATE OF U P , THROUGH PRINCIPAL SECRETARY, REVENUE DEPARTMENT AND OTHERS
|
May 23, 2017 |
|
RAJIT RAM; RAM SAGAR & OTHERS Vs. STATE OF U P & OTHERS; DIRECTOR BASIC EDUCATION OFFICER BASTI & OTHERS
|
November 20, 2017 |
|
RAJIV KUMAR Vs. STATE OF U.P.
|
April 17, 2017 |
|
RAJIV SAHAI & ANR. Vs. WG.CDR.ASHOK KUMAR SAHAI (RETD.)
|
December 20, 2017 |
|
RAJJAN YADAV Vs. KUWAR ISHWAR SINGH AND ORS.
|
November 21, 2017 |
|
RAJJE MIYA @ RAJJAN KHAN AND 4 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
September 21, 2017 |
|
RAJMANI DUBEY @ RAJMAL DUBEY Vs. STATE OF U.P. & ANR.
|
January 18, 2017 |
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RAJNISH JAIN Vs. COMMISSIONER OF INCOME TAX & ANOTHER
|
December 1, 2017 |
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RAJPAL SINGH Vs. STATE OF U P THRU SECY AND OTHERS
|
November 21, 2017 |
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RAJU (IN RE 22020 M/S 2016) Vs. STATE OF U.P. THRU. PRIN.SECY.,FOOD & CIVIL SUPPLIES & 5 ORS
|
April 4, 2017 |
|
RAJU @ CHANDRA SHEKHAR Vs. STATE OF U P
|
November 13, 2017 |
|
RAJU GUPTA Vs. DINESH KUMAR
|
August 9, 2017 |
|
RAJU REGMI Vs. STATE OF U P
|
December 15, 2017 |
|
RAJVEER Vs. STATE OF U P
|
November 29, 2017 |
|
RAJVEER SINGH Vs. STATE OF U.P. AND ANOTHER
|
March 27, 2017 |
|
RAKESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 26, 2017 |
|
RAKESH AGARWAL Vs. STATE OF U P
|
August 22, 2017 |
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RAKESH CHANDRA Vs. STATE OF U.P. AND OTHERS
|
March 23, 2017 |
|
RAKESH GUPTA Vs. STATE OF U.P. AND ANOTHER
|
January 9, 2017 |
|
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
January 12, 2017 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
August 23, 2017 |
|
RAKESH KUMAR Vs. STATE OF U.P.
|
March 10, 2017 |
|
RAKESH KUMAR AGARWAL Vs. M/S PUNJAB KHAD BHANDAR
|
February 17, 2017 |
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RAKESH KUMAR AND ANOTHER Vs. C.M.O. AND OTHERS
|
August 2, 2017 |
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RAKESH KUMAR JAIN Vs. STATE OF U.P. THRU. PRIN.SECY.,AVAS & URBAN PLANNING DEPTT. & OTHER
|
February 9, 2017 |
|
RAKESH KUMAR MISHRA AND 21 ORS. Vs. STATE OF U.P. THRU SECY.DEPTT. OF MEDICAL & HEALTH LKO. & ORS.
|
April 3, 2017 |
|
RAKESH KUMAR SHARMA Vs. U.P.SAHKARI GRAM VIKAS BANK LTD.
|
January 24, 2017 |
|
RAKESH KUMAR UPADHYAYA Vs. STATE
|
October 12, 2017 |
|
RAKESH SINGH Vs. DEEP RAJ SHUKLA
|
January 11, 2017 |
|
RAKESH SINGH Vs. DEEP RAJ SHUKLA
|
January 17, 2017 |
|
RAKESH SINGH @ KALLU Vs. STATE OF U.P
|
June 14, 2017 |
|
RALTRONICS INDIA PVT. LTD. Vs. CESTAT
|
April 13, 2017 |
|
RAM ABHILAKH AND OTHERS Vs. D.D.C. AND ORS.
|
January 17, 2017 |
|
RAM ACHAL Vs. STATE OF U.P.
|
April 18, 2017 |
|
RAM ACHAL Vs. STATE
|
May 24, 2017 |
|
RAM ACHHAIBAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 16, 2017 |
|
RAM ALIAS CHANDER, SON OF JILEDAR ARE RESIDENTS OF VILLAGE Vs. STATE OF U.P.
|
December 14, 2017 |
|
RAM ASHREY YADAV Vs. STATE OF U.P.
|
April 13, 2017 |
|
RAM ASRE Vs. STATE OF U.P.
|
December 14, 2017 |
|
RAM AUTAR Vs. BALDEO SINGH
|
March 28, 2017 |
|
RAM AUTAR & OTHERS Vs. STATE OF U P
|
December 19, 2017 |
|
RAM AUTAR LODHI @ MUNNA Vs. STATE OF U.P.
|
August 11, 2017 |
|
RAM AVTAR Vs. STATE OF U.P.
|
September 20, 2017 |
|
RAM AWADH AND OTHERS Vs. STATE
|
December 8, 2017 |
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RAM BABOO AGRAWAL Vs. COMMISSIONER OF INCOME TAX, AGRA AND ANOTHER
|
December 6, 2017 |
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RAM BABOO AGRAWAL Vs. COMMISSIONER OF INCOME TAX, AGRA AND ANOTHER
|
November 6, 2017 |
|
RAM BABU Vs. STATE OF U.P. AND ANOTHER
|
May 18, 2017 |
|
RAM BAHADUR Vs. STATE OF U.P. AND OTHERS
|
January 20, 2017 |
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RAM BAHADUR SINGH Vs. STATE OF U.P.
|
July 17, 2017 |
|
RAM BAHADUR YADAV Vs. STATE OF U.P.
|
March 30, 2017 |
|
RAM BAHADUR YADAV AND ORS. Vs. STATE OF U.P.
|
November 20, 2017 |
|
RAM BHAROSE AND ANOTHER Vs. GAJRAJ SINGH AND 3 OTHERS
|
May 11, 2017 |
|
RAM BHAWAN AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION, FAIZABAD AND ANOTHER
|
December 15, 2017 |
|
RAM BIHARI DWIVEDI Vs. STATE OF U.P.
|
February 28, 2017 |
|
RAM BRIKSHA Vs. DY. DIRECTOR OF CONSOLIDATION
|
May 16, 2017 |
|
RAM CHAMELI DEVI Vs. STATE OF U.P. AND OTHERS
|
December 18, 2017 |
|
RAM CHANDAR Vs. RAM JIYAWAN
|
July 17, 2017 |
|
RAM CHANDER SINGH Vs. COMMISSIONER FAIZABAD DIVISION
|
July 27, 2017 |
|
RAM CHANDRA Vs. STATE OF U.P.
|
May 2, 2017 |
|
RAM CHANDRA Vs. SMT. KUMESH KUMARI AND ORS.
|
August 23, 2017 |
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RAM CHANDRA AND ANOTHER Vs. D.D.C. AND OTHERS
|
September 19, 2017 |
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RAM DAS Vs. MUKESH CHANDRA AND 2 ORS.
|
May 16, 2017 |
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RAM DAS AND 6 OTHERS Vs. SHEEL CHAND JAIN
|
March 29, 2017 |
|
RAM DAS AND ANOTHER Vs. RAM SINGH AND ANOTHER
|
October 11, 2017 |
|
RAM DAYAL Vs. STATE
|
May 11, 2017 |
|
RAM DEO AND OTHERS Vs. DINA NATH AND OTHERS
|
March 4, 2017 |
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RAM DHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
February 23, 2017 |
|
RAM DHIRAJ & 6 ORS. Vs. ADDL.DISTT.JUDGE COURT NO. 3 AMBEDKAR NAGAR & 9 ORS.
|
April 26, 2017 |
|
RAM DULAREY Vs. STATE OF U.P. AND ORS.
|
September 14, 2017 |
|
RAM EKWAL PRASAD Vs. UNION OF INDIA THROUGH SECY.
|
November 30, 2017 |
|
RAM GANGA COMMAND PARIYOJANA/PRADHIKARI ARAJPATRIT KARMCHARI Vs. STATE OF U.P. THRU. PRIN. SECY. LAND DEVELOPMENT & ANOTHER
|
April 21, 2017 |
|
RAM GOPAL Vs. C.B.I. DEHRADUN
|
September 5, 2017 |
|
RAM GOPAL Vs. STATE OF U P
|
November 30, 2017 |
|
RAM GOPAL RAMESH KUMAR Vs. THE COMMISSIONER OF TRADE TAX
|
July 31, 2017 |
|
RAM GOVIND RAI Vs. D.I.O.S.,BALLIA AND 2 OTHERS
|
December 6, 2017 |
|
RAM JAG Vs. STATE OF U P
|
September 8, 2017 |
|
RAM JANAM YADAV Vs. STATE OF U.P. AND OTHERS
|
January 24, 2017 |
|
RAM JANKI MANDIR THR. Vs. STATE
|
December 20, 2017 |
|
RAM JAS SINGH AND ANOTHER Vs. SMT. SHIVKALI AND OTHERS
|
May 8, 2017 |
|
RAM JATAN YADAV Vs. STATE OF U.P.
|
May 25, 2017 |
|
RAM JEET UPADHYAY Vs. STATE OF U P AND 4 OTHERS
|
April 28, 2017 |
|
RAM JI Vs. STATE OF U.P
|
May 23, 2017 |
|
RAM JI GAUTAM Vs. ABHAI PATEL
|
February 8, 2017 |
|
RAM JOHAR Vs. STATE OF U.P.
|
July 20, 2017 |
|
RAM KHELAWAN Vs. STATE OF U P
|
March 22, 2017 |
|
RAM KHILARI Vs. STATE OF U P
|
August 30, 2017 |
|
RAM KHYAL SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
December 12, 2017 |
|
RAM KISHAN SINGH Vs. STATE OF U.P.
|
May 19, 2017 |
|
RAM KISHOR SHARMA Vs. STATE OF U.P.
|
March 1, 2017 |
|
RAM KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD
|
March 7, 2017 |
|
RAM KISHORE Vs. M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD. AND ANOTHER
|
April 4, 2017 |
|
RAM KISHSORE Vs. STATE OF U.P.
|
January 11, 2017 |
|
RAM KISHUN Vs. STATE
|
July 4, 2017 |
|
RAM KISUN & RANDHIR Vs. STATE OF U P
|
August 1, 2017 |
|
RAM KRISHNA Vs. STATE OF U.P.
|
May 25, 2017 |
|
RAM KRISHNA VERMA Vs. STATE INFORMATION COMMISSION,U.P.
|
February 10, 2017 |
|
RAM KUMAR Vs. ADDL. COMMISSIONER MEERUT MANDAL MEERUT AND OTHERS
|
February 7, 2017 |
|
RAM KUMAR Vs. STATE OF U.P. AND 4 OTHERS
|
September 18, 2017 |
|
RAM KUMAR Vs. MANAGING DIRECTOR/SECRETARY
|
April 28, 2017 |
|
RAM KUMAR & OTHERS Vs. BOARD OF REVENUE
|
May 19, 2017 |
|
RAM KUMAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 16, 2017 |
|
RAM KUMAR BAJPAI Vs. STATE OF U P
|
November 6, 2017 |
|
RAM KUMAR SHUKLA Vs. STATE OF U.P.
|
May 23, 2017 |
|
RAM KUMAR SINGH AND ANOTHER Vs. D.D.C./COLLECTOR GONDA AND OTHERS 4
|
February 22, 2017 |
|
RAM KUMAR VERMA Vs. STATE OF U P THROUGH PRN SECY REVENUE AND 3 OTHERS
|
May 24, 2017 |
|
RAM LAKHAN Vs. COMMISSIONER, KANPUR DIVISION
|
May 11, 2017 |
|
RAM LAKHAN Vs. STATE OF U.P. AND 3 OTHERS
|
April 20, 2017 |
|
RAM LAKHAN Vs. DEPUTY DIRECTOR CONSOLIDATION, BARABANKI
|
January 19, 2017 |
|
RAM LAKHAN Vs. STATE
|
November 15, 2017 |
|
RAM LAKHAN Vs. VIDDYA DEVI
|
August 28, 2017 |
|
RAM LAL Vs. DR. KAUSHAR @ SARAF IMTIYAZ
|
July 6, 2017 |
|
RAM LAL AND OTHERS Vs. STATE OF U P
|
September 16, 2017 |
|
RAM MANI DEVI Vs. STATE OF U P AND ANOTHER
|
November 7, 2017 |
|
RAM MANI PANDEY Vs. C/M KISAN INTER COLLEGE
|
January 25, 2017 |
|
RAM MILAN AND ANOTHER Vs. STATE OF U P
|
September 4, 2017 |
|
RAM MILAN TEWARI AND ANOTHER Vs. STATE OF U P
|
September 7, 2017 |
|
RAM MURAT RAI Vs. DEPUTY DIRECTOR OF CONSLIDATION
|
January 24, 2017 |
|
RAM MURTI BIND Vs. STATE OF U.P.
|
January 12, 2017 |
|
RAM MURTI PANDEY Vs. STATE OF U.P.
|
May 1, 2017 |
|
RAM NACHHATRA Vs. STATE OF U.P.
|
March 3, 2017 |
|
RAM NAKSHATRA PRASAD MAURYA Vs. STATE OF U.P. AND 2 ORS.
|
January 6, 2017 |
|
RAM NARESH & ANOTHER Vs. STATE OF U P & ANOTHER
|
May 8, 2017 |
|
RAM NARESH S/O MAIKU Vs. STATE OF U P
|
March 10, 2017 |
|
RAM NARESH SINGH Vs. U.P. STATE SOCIAL WELFARE
|
July 11, 2017 |
|
RAM NARESH SINGH Vs. STATE OF U.P.THR
|
December 22, 2017 |
|
RAM NARESH SINGH AND 26 OTHERS; KAMLESH KUMAR MAURYA; ANIL KUMAR; ASHWANI KUMAR AND 8 ORS; MUKESH KUMAR AND 5 OTHERS; ARUN KUMAR YADAV Vs. STATE OF U P AND 29 OTHERS
|
December 14, 2017 |
|
RAM NATH VERMA Vs. STATE OF U.P.
|
May 19, 2017 |
|
RAM NEWAJ Vs. STATE OF U P THRU SECY URBAN PLANNING & DEV & 4 ORS
|
July 19, 2017 |
|
RAM NIWAS AND 11 ORS. Vs. STATE OF U.P. AND 4 ORS.
|
September 13, 2017 |
|
RAM NIWAS UPADHYAY (SINCE DECEASED) & OTHERS Vs. HARISH CHAND
|
November 29, 2017 |
|
RAM PAL Vs. STATE OF U P
|
September 7, 2017 |
|
RAM PAL Vs. ADDL. COLLECTOR(ADMINISTRATION)/D.D.C.
|
February 14, 2017 |
|
RAM PAL SINGH Vs. SATISH CHAND AND 3 OTHERS
|
October 6, 2017 |
|
RAM PARAS Vs. SMT. GYANI DEVI
|
July 10, 2017 |
|
RAM PHAL Vs. STATE OF U P
|
July 28, 2017 |
|
RAM PRAKASH Vs. STATE OF U.P THRU SECY REVENUE LKO AND ORS
|
April 10, 2017 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
May 30, 2017 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
May 11, 2017 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
June 5, 2017 |
|
RAM PRAKASH PAL Vs. CHAIRMAN, U.P.S.R.T.C. & OTHERS
|
December 7, 2017 |
|
RAM PRAKASH SHUKLA Vs. STATE OF U P & OTHERS
|
August 28, 2017 |
|
RAM PRASAD Vs. STATE OF U P & OTHERS
|
December 15, 2017 |
|
RAM PRASAD Vs. STATE
|
March 6, 2017 |
|
RAM PRASAD Vs. D.M./DISTT. DY. DIRECTOR OF CONSOLIDATION, BALRAMPUR
|
March 7, 2017 |
|
RAM PRASAD @ PARSADDU Vs. STATE OF U P
|
August 24, 2017 |
|
RAM PRASAD JAISWAL Vs. UTTAR PRADESH POWER CORPORATION LIMITED AND OTHERS
|
January 31, 2017 |
|
RAM PRASAD RAM (1106 S/S 2014) Vs. STATE OF U P THRU PRIN SECY HOME LKO & ORS
|
February 22, 2017 |
|
RAM PRATAP Vs. STATE OF U.P. THRU. PRIN. SECY., KARMIK VIBHAG AND ANR.
|
March 24, 2017 |
|
RAM PRATAP & ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD & ORS
|
March 7, 2017 |
|
RAM PRATAP PRAJAPATI Vs. STATE OF U P
|
September 4, 2017 |
|
RAM PRAVESH Vs. STATE OF U.P.
|
May 25, 2017 |
|
RAM PRAVESH Vs. CHIEF MEDICAL OFFICER GHAZIPUR
|
March 20, 2017 |
|
RAM PRAVESH YADAV Vs. STATE OF U P
|
November 3, 2017 |
|
RAM RATAN BIND AND OTHERS Vs. D.D.C. AND OTHERS
|
December 11, 2017 |
|
RAM RATI Vs. CHUNMANI AND 2 OTHERS
|
January 23, 2017 |
|
RAM ROOP Vs. D D C & OTHERS
|
November 15, 2017 |
|
RAM SAJIVAN PATEL Vs. DISTT JUDGE PRATAPGARH
|
May 2, 2017 |
|
RAM SAMUJH Vs. DISTT JUDGE, BARABANKI AND OTHERS
|
November 27, 2017 |
|
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD/A.NAGAR AND ANOTHER
|
January 17, 2017 |
|
RAM SANEHI Vs. STATE OF U P & OTHERS
|
May 4, 2017 |
|
RAM SARAN Vs. STATE OF U P THROUGH SECY CANE LUCKNOW AND OTHERS
|
March 28, 2017 |
|
RAM SARAN Vs. STATE OF U.P.
|
July 12, 2017 |
|
RAM SARAN Vs. BOARD OF REVENUE & OTHERS
|
October 13, 2017 |
|
RAM SAWAR Vs. JOGENDRA & ANOTHER
|
January 5, 2017 |
|
RAM SEWAK Vs. STATE
|
May 25, 2017 |
|
RAM SEWAK RAI Vs. STATE OF U P AND 4 ORS
|
May 18, 2017 |
|
RAM SHABD JAISWARA Vs. STATE OF U P ,THRU PRIN SECY , KARMIK & OTHERS
|
March 7, 2017 |
|
RAM SHAHI Vs. STATE OF U P & 8 OTHERS
|
June 20, 2017 |
|
RAM SHANKAR Vs. STATE OF U.P.
|
April 6, 2017 |
|
RAM SHANKER SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 4, 2017 |
|
RAM SINGH Vs. STATE OF U P
|
December 20, 2017 |
|
RAM SINGH Vs. BANS BAHAL SINGH
|
March 10, 2017 |
|
RAM SINGH AND OTHERS Vs. STATE OF U P
|
September 18, 2017 |
|
RAM SUDHARE AND OTHERS Vs. STATE OF U.P.
|
March 30, 2017 |
|
RAM SWAROOP Vs. STATE OF U.P. AND 2 OTHERS
|
November 20, 2017 |
|
RAM SWAROOP JAGGI Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL HEALTH DIRECTORATE AND OTHERS
|
March 7, 2017 |
|
RAM TEK Vs. STATE OF U.P.
|
April 19, 2017 |
|
RAM UJAGIR AND 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR & 2 OTHERS
|
April 7, 2017 |
|
RAM VILAS Vs. RAJENDRA PAL SINGH AND ANOTHER
|
February 8, 2017 |
|
RAM VRIKSHA & OTHERS Vs. STATE OF U P & OTHERS
|
March 3, 2017 |
|
RAMA KANT Vs. RAMRAJ
|
May 23, 2017 |
|
RAMA KANT BAJPAI Vs. PRESIDING OFFICER LABOUR COURT U P LUCKNOW AND ORS
|
March 2, 2017 |
|
RAMA KANT SHUKLA Vs. STATE OF U.P.
|
April 21, 2017 |
|
RAMA SHANKER SHARMA & OTHERS Vs. U P S R T C THRU REGIONAL MANAGER
|
December 8, 2017 |
|
RAMA SRIVASTAVA Vs. UNION OF INDIA AND 4 OTHERS
|
November 16, 2017 |
|
RAMACHAL AND ANOTHER Vs. STATE OF U.P.
|
November 8, 2017 |
|
RAMAI AND 61 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH AND 3 OTHERS
|
January 11, 2017 |
|
RAMAKANT Vs. SMT. NEELAM @ SANTOSHI
|
May 29, 2017 |
|
RAMAKANT TIWARI Vs. STATE OF U.P.
|
November 9, 2017 |
|
RAMAN LAL CHATURVEDI Vs. STATE OF U.P.
|
July 5, 2017 |
|
RAMANAND SINGH Vs. CHIEF REVENUE OFFICER/D D C & 3 OTHERS
|
December 7, 2017 |
|
RAMAPATI SINGH & OTHERS Vs. SATYA NARAYAN SINGH & OTHERS
|
November 13, 2017 |
|
RAMASHANKAR AND 2 OTHERS Vs. OM PRAKASH SINGH AND ANOTHER
|
January 31, 2017 |
|
RAMASRE SINGH AND 3 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION,VARANASI AND 26 OTHERS
|
June 28, 2017 |
|
RAMAUTAR VARMA Vs. MUKESH RASTOGI
|
July 11, 2017 |
|
RAMAYAN AND 5 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND 4 OTHERS
|
November 22, 2017 |
|
RAMAYAN MANI TRIPATHI (DECEASED) Vs. LAKHAN KISHOR (DECEASED) AND 22 OTHERS
|
May 1, 2017 |
|
RAMAYAN SINGH AND ORS Vs. STATE OF U P THRU PRI SECY HOME AND ORS
|
February 22, 2017 |
|
RAMBALI SINGH Vs. FOOD CORPORATION OF INDIA
|
May 11, 2017 |
|
RAMBALI SINGH AND 63 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
March 10, 2017 |
|
RAMBETI GUPTA AND ANOTHER Vs. STATE OF U P & ANOTHER
|
January 2, 2017 |
|
RAMBHUL Vs. STATE OF U.P.
|
July 17, 2017 |
|
RAMBIR SINGH & OTHERS Vs. STATE OF U P
|
April 21, 2017 |
|
RAMDAS Vs. STATE OF UTTAR PARDESH
|
September 7, 2017 |
|
RAMDEV Vs. STATE OF U P AND 2 OTHERS
|
November 2, 2017 |
|
RAMDEV TRADING COMPANY AND ANOTHER Vs. STATE OF U P AND 3 OTHRS
|
November 30, 2017 |
|
RAMDEVI Vs. THAKUR DAAS
|
July 18, 2017 |
|
RAMDHANI Vs. STATE OF U.P.
|
August 22, 2017 |
|
RAMDHANI PRASAD Vs. STATE OF U.P. AND 3 OTHERS
|
January 9, 2017 |
|
RAMDHARI YADAV AND 30 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
|
September 19, 2017 |
|
RAMENDRA AND ANOTHER Vs. STATE OF U P
|
March 31, 2017 |
|
RAMENDRA KUMAR Vs. STATE OF U.P.
|
January 2, 2017 |
|
RAMENDRA KUMAR GUPTA Vs. STATE OF U P THROUGH PRINCIPAL SECY NAGAR VIKAS LUCKNOW
|
March 2, 2017 |
|
RAMESH Vs. STATE OF U P
|
August 9, 2017 |
|
RAMESH & OTHERS Vs. STATE OF U P
|
July 5, 2017 |
|
RAMESH CHAND GUPTA Vs. PAWAN KUMAR JAIN
|
July 4, 2017 |
|
RAMESH CHANDRA Vs. STATE OF U.P. AND OTHERS
|
October 7, 2017 |
|
RAMESH CHANDRA ALIAS LALLA Vs. CHANDRA PAL KARWARIYA AND OTHERS
|
September 21, 2017 |
|
RAMESH CHANDRA GAUTAM AND 5 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
October 9, 2017 |
|
RAMESH CHANDRA GUPTA Vs. FOOD CORP. INDIA
|
May 2, 2017 |
|
RAMESH CHANDRA GUPTA Vs. KANPUR DEVELOPMENT AUTHORITY
|
September 12, 2017 |
|
RAMESH CHANDRA MAHARANA Vs. STATE OF U.P. & 2 OTHERS
|
April 6, 2017 |
|
RAMESH CHANDRA MISHRA Vs. STATE OF U P AND 2 OTHERS
|
August 31, 2017 |
|
RAMESH CHANDRA SHARMA Vs. STATE OF U.P.
|
July 7, 2017 |
|
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER
|
October 27, 2017 |
|
RAMESH CHANDRA UPADHYAY Vs. STATE OF U.P.
|
April 19, 2017 |
|
RAMESH KUMAR Vs. ADDITIONAL COMMISSIONER
|
October 9, 2017 |
|
RAMESH KUMAR DIXIT Vs. STATE OF U P
|
September 6, 2017 |
|
RAMESH KUMAR SHUKLA Vs. STATE OF U P
|
March 10, 2017 |
|
RAMESH KUMAR SONI Vs. SHRIRAM GENERAL INSURANCE CO LTD THR MANAGER & ANOTHER
|
March 3, 2017 |
|
RAMESH SINGH Vs. BHOLA PANDEY & 3 OTHERS
|
August 3, 2017 |
|
RAMESHWAR DAYAL Vs. RAM JI DAYAL
|
May 12, 2017 |
|
RAMESHWAR DUTT AWASTHI Vs. STATE OF U P AND 2 OTHERS
|
January 25, 2017 |
|
RAMESHWAR VERMA Vs. LIFE INSURANCE CORP OF INDIA THRU ITS CHAIRMAN & ORS
|
December 5, 2017 |
|
RAMESHWARI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 3, 2017 |
|
RAMJAS Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLY LKO & ORS
|
November 10, 2017 |
|
RAMJEET Vs. D.D.C.
|
April 20, 2017 |
|
RAMJI LAL Vs. D.D.C.
|
July 26, 2017 |
|
RAMJIYAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
|
February 16, 2017 |
|
RAMKARAN Vs. JAGDEEP SINGH
|
April 28, 2017 |
|
RAMMER Vs. STATE OF U P
|
August 30, 2017 |
|
RAMMO DEVI Vs. JAMUNA NARAYAN
|
November 29, 2017 |
|
RAMMOO AND OTHERS Vs. STATE OF U.P.
|
January 12, 2017 |
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RAMPAL Vs. STATE OF U P
|
June 1, 2017 |
|
RAMPAL Vs. STATE
|
September 19, 2017 |
|
RAMPATI Vs. RAMRATHI AND ANOTHER
|
April 19, 2017 |
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RAMPATI AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
January 16, 2017 |
|
RAMRAJ PRAJAPATI Vs. COMMISSIONER VINDHYACHAL DIVISION & 6 OTHERS
|
August 1, 2017 |
|
RAMU Vs. KANHAI
|
July 7, 2017 |
|
RAMU AGRAHARI Vs. STATE OF U.P.
|
October 6, 2017 |
|
RAMU KASHYAP Vs. STATE OF U P THRU PRIN SECY , PANCHAYAT RAJ & 9 OTHERS
|
March 10, 2017 |
|
RAMU SETH Vs. STATE
|
May 8, 2017 |
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RAMU SRIVASTAVA Vs. STATE OF U.P.
|
April 26, 2017 |
|
RAMVEER Vs. STATE OF U.P.
|
November 7, 2017 |
|
RAMVIR Vs. STATE OF U.P.
|
April 18, 2017 |
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RAMVIR Vs. STATE OF U.P. AND 2 OTHERS
|
February 15, 2017 |
|
RAMZAN ALI Vs. ADHIKSHAK, JANPAD KARAGAR, SHAHJAHANPUR & OTHERS
|
December 14, 2017 |
|
RAN BAHADUR SINGH Vs. THE LABOUR COURT FAIZABAD
|
January 12, 2017 |
|
RANDHIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 14, 2017 |
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RANJIT RAM Vs. STATE OF U.P. AND OTHERS
|
May 25, 2017 |
|
RANJIT SINGH Vs. STATE OF U.P.
|
June 8, 2017 |
|
RANU ALIAS RANVIR SINGH Vs. STATE OF U P
|
January 24, 2017 |
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RANVEER SINGH Vs. PUNJAB NATIONAL BANK AND 2 OTHERS
|
November 20, 2017 |
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RANVIJAY SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
January 23, 2017 |
|
RANVIR SINGH Vs. STATE OF U.P. AND OTHERS
|
October 13, 2017 |
|
RAORAJA Vs. STATE OF U.P.
|
September 12, 2017 |
|
RASHID Vs. STATE OF U.P.
|
October 11, 2017 |
|
RASHID Vs. STATE OF U P
|
May 29, 2017 |
|
RASHID @ TILLU Vs. STATE OF U.P.
|
March 24, 2017 |
|
RASHID ALI KHAN Vs. PALIA BUS OPERATOR ASSO.
|
September 19, 2017 |
|
RASHIDA Vs. STATE OF U.P.
|
July 5, 2017 |
|
RASHMI ANAND Vs. NEELESH RASTOGI
|
September 14, 2017 |
|
RASHMI BHATNAGAR Vs. STATE OF U.P. & OTHERS
|
January 18, 2017 |
|
RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD) THRU CONVENOR Vs. STATE OF U.P. & ANOTHER
|
March 9, 2017 |
|
RASHTRIYA KISAN P.G. COLLEGE Vs. STATE OF U.P.
|
August 8, 2017 |
|
RASIK RAJ GOSWAMI Vs. STATE OF U P AND 3 OTHERS
|
March 20, 2017 |
|
RATAN KUMAR Vs. UMESH CHANDRA DIXIT AND 2 OTHERS
|
August 9, 2017 |
|
RATAN KUMAR Vs. STATE OF U P
|
December 6, 2017 |
|
RATAN PAL YADAV Vs. STATE OF U P AND 6 OTHERS
|
August 19, 2017 |
|
RATAN PASI Vs. STATE
|
December 19, 2017 |
|
RAVENDRA SINGH Vs. STATE OF U.P. THRU PRIN.SECY.HOME DEPTT.GOVT.OF UP & ORS.
|
January 16, 2017 |
|
RAVI BHATTA Vs. STATE OF U.P.
|
May 8, 2017 |
|
RAVI KANT SHUKLA Vs. U P STATE PUBLIC SERVICE TRIBUNAL, LUCKNOW & OTHERS
|
August 23, 2017 |
|
RAVI MANOHER AWASTHI Vs. KOTWALI UNNAO , CIRCLE OFFICER,UNNAO AND ORS.
|
January 2, 2017 |
|
RAVI PRAKASH AGARWAL Vs. OM PRASAD AGARWAL
|
July 17, 2017 |
|
RAVI PRAKASH TIWARI Vs. STATE OF U.P.
|
March 23, 2017 |
|
RAVI RAGHAV Vs. STATE OF U P AND ANOTHER
|
April 21, 2017 |
|
RAVI SAXENA Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
May 22, 2017 |
|
RAVI SHANKAR SINGH @ PAPPU Vs. STATE OF U.P.
|
March 10, 2017 |
|
RAVI SHANKAR TRIVEDI Vs. STATE OF U P THRU PRIN SECY EXCISE & ORS
|
April 27, 2017 |
|
RAVINDRA Vs. STATE OF U P
|
February 17, 2017 |
|
RAVINDRA & OTHERS Vs. STATE OF U.P.
|
August 4, 2017 |
|
RAVINDRA @ LUDDA Vs. STATE OF U P
|
November 27, 2017 |
|
RAVINDRA BABU SHRIWAS AND ORS ; GAURAV TIWARI AND ORS ; ASHUTOSH SHARMA; HARPAL SINGH; KULVEER SINGH & 9 ORS ; RAVINDRA ANAND; UPENDRA KUMAR VERMA AND 2 OTHERS Vs. STATE OF U P THRU SECY & ORS
|
December 6, 2017 |
|
RAVINDRA JAIN Vs. SMT. GEETA DEVI
|
August 18, 2017 |
|
RAVINDRA KUMAR Vs. UNION OF INDIA AND OTHERS
|
April 27, 2017 |
|
RAVINDRA KUMAR GUPTA Vs. STATE OF U.P.
|
January 25, 2017 |
|
RAVINDRA KUMAR GUPTA & OTHERS (U/A 227) Vs. ADDL. CIVIL JUDGE (S.D.) ROOM NO. 24 LKO & OTHERS
|
April 27, 2017 |
|
RAVINDRA KUMAR PATEL Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME DEPTT. LKO.
|
June 13, 2017 |
|
RAVINDRA NATH DUBEY Vs. THE COLLECTOR GORAKHPUR AND OTHERS
|
February 7, 2017 |
|
RAVINDRA SINGH KUSHWAHA Vs. UNION OF INDIA AND 4 OTHERS
|
April 26, 2017 |
|
RAVINDRA WADHWA AND 2 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
January 17, 2017 |
|
RAZIA AKHTAR AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 25, 2017 |
|
REENA AND 4 ORS Vs. STATE OF U P AND 3 ORS
|
January 3, 2017 |
|
REGIONAL MANAGER NATIONAL INSURANCE CO. LTD. Vs. SMT. KUSUM DEVI AND 3 OTHERS
|
January 16, 2017 |
|
REHAAN Vs. STATE OF U.P.
|
May 3, 2017 |
|
REKHA DEVI Vs. STATE OF U.P.
|
February 7, 2017 |
|
REKHA DEVI AND OTHERS Vs. MOHD. ARIF AND OTHERS
|
February 20, 2017 |
|
REKHA SINGH Vs. STATE OF U.P.
|
March 20, 2017 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. KISHAN SINGH AND OTHERS
|
December 5, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SMT. PREETI GUPTA AND OTHERS
|
September 8, 2017 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. REKHA DEVI AND OTHERS
|
October 12, 2017 |
|
RELIANCE MEDIA WORKS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 5, 2017 |
|
RENU SINGH Vs. PRAMOD KUMAR SINGH
|
August 31, 2017 |
|
RENU SINGH Vs. STATE OF U P THRU PRIN SECY , BASIC EDUCATION & 5 OTHERS
|
October 25, 2017 |
|
RENU SINGH Vs. STATE OF U.P. AND ANOTHER
|
March 23, 2017 |
|
RENUKA GUPTA & OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD
|
December 15, 2017 |
|
RIFAKAT & OTHERS Vs. D.D.C. & OTHERS
|
August 4, 2017 |
|
RIKASH PAL SINGH Vs. STATE OF U.P.
|
January 13, 2017 |
|
RINKOO Vs. SATNAM SINGH AND ANOTHER
|
December 8, 2017 |
|
RINKU SINGH Vs. STATE OF U.P.
|
March 22, 2017 |
|
RIPUNJ AGARWAL Vs. AAKARSHI AGARWAL
|
April 10, 2017 |
|
RISHI PAL AND OTHERS Vs. STATE
|
April 7, 2017 |
|
RISHI RAM SINGH Vs. STATE OF U.P.
|
December 5, 2017 |
|
RISING INDIA FOOD & BEVERAGES Vs. STATE
|
December 21, 2017 |
|
RITA CHAUDHARI Vs. STATE OF U.P.
|
May 31, 2017 |
|
RITESH MOTWANI Vs. STATE OF UTTAR PARDESH
|
August 30, 2017 |
|
RITESH RANJAN Vs. STATE OF U P & ANOTHER
|
November 15, 2017 |
|
RITU CHAUHAN Vs. STATE OF U P AND 2 OTHERS
|
November 24, 2017 |
|
RITURAJ Vs. STATE OF U.P. AND 3 OTHERS
|
December 14, 2017 |
|
RITURAJ MISHRA Vs. GOVT. OF U.P. THRU. ITS CHIEF SECY. CIVIL SECTT. LKO. & ORS.
|
April 3, 2017 |
|
RIYAZUDDIN Vs. STATE OF U.P. AND 3 OTHERS
|
February 21, 2017 |
|
RIZWAN ANSARI Vs. DIRECTOR OF EDUCATION (BASIC) & OTHERS
|
September 7, 2017 |
|
ROHIT Vs. STATE OF U.P.
|
August 29, 2017 |
|
ROHTAS PROJECT LTD. Vs. STATE OF U.P. AND ANOTHER
|
June 7, 2017 |
|
ROOKANA W/O SHIVCHARAN Vs. STATE OF U.P. THRU PRIN. SECY. AWAS & OTHERS
|
February 17, 2017 |
|
ROOP RAM Vs. GEETA RANI
|
October 6, 2017 |
|
ROSHAN LAL AND OTHERS Vs. STATE OF U.P.
|
January 20, 2017 |
|
RUDRA MANI SHUKLA Vs. SUBHASH KUMAR AND 2 ORS.
|
February 9, 2017 |
|
RUPA Vs. STATE OF U.P.
|
January 11, 2017 |
|
RUPESH KUMAR SINGH Vs. STATE OF U.P.
|
August 2, 2017 |
|
S K BHATNAGAR Vs. BANK OF INDIA
|
November 2, 2017 |
|
S K SRIVASTAVA, IRS COMMISSIONER OF INCOME TAX Vs. SUMANA SEN
|
August 29, 2017 |
|
S P KARANWAL Vs. INDIA LITERACY BOARD THRU DIRECTOR EX-OFFICIO SECYI & 7 ORS
|
August 23, 2017 |
|
S S DUBEY Vs. UNION OF INDIA THROUGH GENERAL MANAGER AND OTHERS
|
November 1, 2017 |
|
S. BHUPINDER SINGH AND 5 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 20, 2017 |
|
S.C. SHUKLA (NOW DEAD) SMT SUSHIL KUMARI AND OTHERS Vs. STATE OF U.P. THR SECY. APPOINTMENT LKO AND ANOTHER
|
July 4, 2017 |
|
S.G.P.G.I., LKO. Vs. STATE OF U.P.
|
April 10, 2017 |
|
S.K. AGENCIES Vs. STATE OF U.P. AND OTHERS
|
August 25, 2017 |
|
S.K. AGENCIES Vs. STATE OF U.P. AND OTHERS
|
August 28, 2017 |
|
S.K. CHADDHA Vs. RAGHO RAM GUPTA
|
May 3, 2017 |
|
S.K. COAL & COKE PRIVATE LTD. Vs. COMMISSIONER TRADE TAX
|
November 15, 2017 |
|
S.K. GUPTA Vs. COMMISSIONER OF CUSTOMS AND C. EX., MEERUT
|
May 11, 2017 |
|
S.K. MEHROTRA Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
May 17, 2017 |
|
S.K. SINGH Vs. U.P.I. COOPERATIVE ASSOCIATION LTD. AND OTHERS
|
October 31, 2017 |
|
S.M. STEELS INDUSTRIAL AREA LKO. Vs. COMMISSIONER OF COMMERCIAL TAXES LKO.
|
September 8, 2017 |
|
S.P.S. RAGHAV Vs. STATE OF U.P. AND OTHERS
|
December 12, 2017 |
|
S/S BADRI CHARAN TRIPATHI Vs. THE COMMISSIONER, TRADE TAX, U.P. LUCKNOW
|
February 6, 2017 |
|
S/S M.R. TRADERS Vs. THE COMMISSIONER, COMMERCIAL TAX
|
April 25, 2017 |
|
S/S OM CARRYING CORPORATION Vs. THE COMMISSIONER, TRADE TAX
|
March 29, 2017 |
|
S/S P.R. FUELS (PVT.) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAX
|
April 4, 2017 |
|
S/S RANCHI CARRYING CORPORATION Vs. THE COMMISSIONER, COMMERCIAL TAX
|
February 15, 2017 |
|
S/S SHEHZAD TIMBER Vs. COMMISSIONER, TRADE TAX, U.P. AT LUCKNOW
|
March 27, 2017 |
|
SAADAT HUSAIN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 10, 2017 |
|
SABARA Vs. AZMAT ALI AND 4 OTHERS
|
November 6, 2017 |
|
SABHAJEET @ SHARMAJEET AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 1, 2017 |
|
SABHAJEET UPADHYAY Vs. STATE OF U.P.
|
January 9, 2017 |
|
SABIR HUSAIN Vs. STATE OF U.P.
|
January 6, 2017 |
|
SABU AND 19 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
May 18, 2017 |
|
SACHDEVA OVERSEAS THRU PARTNER Vs. STATE OF U.P. AND 5 OTHERS
|
September 8, 2017 |
|
SACHIDANAND AND OTHERS Vs. LAND ACQUISITION OFFICER AND OTHERS
|
February 2, 2017 |
|
SADA NAND Vs. BAL CHAND
|
May 12, 2017 |
|
SADANAND AND 2 ORS Vs. RAM RATI (SINCE DECEASED) AND 2 ORS
|
December 7, 2017 |
|
SADANAND SINGH AND 12 OTHERS Vs. DEVIDEEN AND 3 OTHERS
|
January 30, 2017 |
|
SADHAN SAHKARI SAMITI AND ANOTHER Vs. STATE OF U P THRU SECY AND OTHERS
|
November 22, 2017 |
|
SADHU AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE HARDOI
|
May 22, 2017 |
|
SADHU LAL Vs. D.D.C.
|
April 25, 2017 |
|
SAEED AHMAD Vs. STATE OF U.P. THRU PRIN. SECY. URBAN DEVELOPMENT LKO. & ORS.
|
April 3, 2017 |
|
SAF YEAST CO. LTD. Vs. UNION OF INDIA
|
January 19, 2017 |
|
SAFDAR AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
May 18, 2017 |
|
SAFDAR HUSSAIN Vs. GENERAL MANAGER, NORTH EASTERN RAILWAY
|
September 15, 2017 |
|
SAFI ABBAS Vs. STATE OF U P AND ANOTHER
|
June 22, 2017 |
|
SAFIL AHMAD Vs. STATE OF U.P.
|
September 5, 2017 |
|
SAFIULLAH Vs. KHAS MOHAMMAD
|
August 17, 2017 |
|
SAGAR (MINOR) Vs. STATE OF U P AND ANOTHER
|
August 11, 2017 |
|
SAGHAN CHHETRA VIKAS SAMITI Vs. D.D.C., VARANASI & OTHERS
|
August 16, 2017 |
|
SAHAJRAM @ TIGER Vs. STATE OF U P THRU PRIN SECY HOME & ORS
|
April 26, 2017 |
|
SAHBALI Vs. NAKHADU AND 8 OTHERS
|
January 24, 2017 |
|
SAHDEO Vs. STATE
|
July 14, 2017 |
|
SAHIBZADA MOINUDDIN SIDDIQUI Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS AND OTHERS
|
October 24, 2017 |
|
SAHIL CHAUDHARY Vs. STATE OF U P AND ANOTHER
|
November 6, 2017 |
|
SAHJADI KHATOON Vs. STATE OF U.P.
|
April 3, 2017 |
|
SAHJADI KHATOON & ANOTHER Vs. STATE OF U.P. & 6 OTHERS
|
February 17, 2017 |
|
SAHU RAMESHWAR NATH AND 3 OTHERS Vs. BOARD OF REVENUE LKO AND 20 OTHERS
|
November 22, 2017 |
|
SAI INDANE GAS AGENCY DHAURAHARA Vs. UNION OF INDIA AND 5 OTHERS
|
May 5, 2017 |
|
SAJAL KUMAR JAUHARI AND ANOTHER Vs. CIVIL JUDGE(J.D.) WEST/PRESCRIBED AUTHORITY BALLIA AND 3 ORS.
|
September 7, 2017 |
|
SAJAL SHARMA Vs. STATE OF U.P.
|
August 31, 2017 |
|
SAKSARIA BISWAN SUGAR FACTORY LTD. Vs. STATE OF U.P.
|
March 29, 2017 |
|
SAKTHU AND ANOTHER Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
May 22, 2017 |
|
SALAMAT ULLAH KHAN Vs. STATE OF U.P.
|
June 7, 2017 |
|
SALAMATULLAH Vs. SHRI CHARITTAR DOERI
|
July 31, 2017 |
|
SALAUDDIN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 12, 2017 |
|
SALEEM AND OTHERS Vs. STATE OF U P AND ANR
|
May 3, 2017 |
|
SALEEM ANSARI Vs. STATE OF U P
|
May 17, 2017 |
|
SALIG RAM AND OTHERS Vs. STATE OF U.P.
|
January 6, 2017 |
|
SALIK RAM SINGH Vs. APAR COMMISSIONER DEVI PATAN MANDAL GONDA & ORS
|
April 17, 2017 |
|
SALIM AHMAD (EX Vs. STATE OF U.P. AND 2 OTHERS
|
December 1, 2017 |
|
SALIM BEG AND ANOTHER Vs. SMT. SAHAMIMA KHATOON AND ANOTHER
|
June 22, 2017 |
|
SALIM KHAN Vs. NAFIS AHMED
|
January 17, 2017 |
|
SALMAN SHAHID Vs. STATE OF UTTAR PRADESH
|
August 19, 2017 |
|
SALMAN UNDER THE GUARDIAN SON OF AUSAF Vs. STATE OF U.P. AND ANOTHER
|
February 6, 2017 |
|
SAM HIGGINBOTTOM INSTITUTE OF A,T & S Vs. A C J , S D ROOM NO 14, ALLAHABAD AND ANOTHER
|
October 27, 2017 |
|
SAMEER ISPAT Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX MEERUT
|
September 18, 2017 |
|
SAMEER JAIN AND ANOTHER Vs. SMT. RENU JAIN AND 2 OTHERS
|
May 9, 2017 |
|
SAMEER SHANKER Vs. UNION OF INDIA
|
September 21, 2017 |
|
SAMPARK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
May 5, 2017 |
|
SAMRAT CARRIERS (REGD) THRU ITS PROP Vs. STATE OF U.P. & 3 OTHERS
|
December 19, 2017 |
|
SAMSUL QAMAR Vs. STATE OF U.P.
|
April 26, 2017 |
|
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
July 18, 2017 |
|
SANDEEP KUMAR Vs. STATE OF U.P.
|
May 17, 2017 |
|
SANDEEP SHUKLA @ GOPAL SHUKLA Vs. STATE OF U.P.
|
December 8, 2017 |
|
SANDHYA SAHU AND 3 OTHERS Vs. SHRI PREM CHANDRA JAISWAL
|
February 3, 2017 |
|
SANDJIAYA TEHMINA Vs. STATE OF U P AND 2 OTHERS
|
April 12, 2017 |
|
SANGAM LAL Vs. STATE OF U P AND 4 OTHERS
|
November 14, 2017 |
|
SANGAM LAL KESARWANI Vs. SOGHRA DEVI
|
March 24, 2017 |
|
SANGAM LAL YADAV AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
|
October 13, 2017 |
|
SANGEETA Vs. STATE OF U.P. AND ANOTHER
|
August 28, 2017 |
|
SANGEETA AWASTHI Vs. STATE OF U P AND ANOTHER
|
March 22, 2017 |
|
SANJAI @ CHHOTEY Vs. STATE OF U.P.
|
November 7, 2017 |
|
SANJAI KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LAKHIMPUR KHERI
|
April 17, 2017 |
|
SANJAY KHANDUJA Vs. SMT. USHA DEVI
|
April 18, 2017 |
|
SANJAY KUMAR KESARWANI Vs. ADDL. DISTRICT JUDGE, COURT NO.3, PRATAPGARH AND OTHERS
|
November 22, 2017 |
|
SANJAY KUMAR MODI Vs. UDAI RAJ
|
January 12, 2017 |
|
SANJAY KUMAR SHARMA Vs. STATE OF U.P. AND 3 OTHERS
|
November 16, 2017 |
|
SANJAY KUMAR SINGH Vs. D I G , P A C , MORADABAD & ANOTHER
|
April 27, 2017 |
|
SANJAY KUMAR SINGH Vs. THE STATE AND ANR.
|
August 21, 2017 |
|
SANJAY KUMAR SINGH & 4 OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION,
|
May 24, 2017 |
|
SANJAY KUMAR SONKAR AND 7 ORS ; KULDEEP MANI TRIPATHI AND 10 ORS Vs. STATE OF U P THRU PRIN SECY DEPTT OF MEDICAL & HEALTH &ORS
|
November 16, 2017 |
|
SANJAY RASTOGI AND ANOTHER Vs. STATE OF U.P.
|
January 10, 2017 |
|
SANJAY SHANKAR PANDEY Vs. STATE OF U.P. THRU. PRIN.SECY.,DEPTT. OF APPOINTMENT & ANR.
|
May 3, 2017 |
|
SANJAY SHARMA ALIAS PINTU Vs. ANIL DUA ALIAS TITU
|
July 13, 2017 |
|
SANJAY SINGH Vs. SMT. RAMESHWARI DEVI & ANOTHER
|
October 4, 2017 |
|
SANJAY TYAGI Vs. STATE OF U.P. AND 6 OTHER
|
August 22, 2017 |
|
SANJEEDA KHATUN Vs. STATE OF U.P.
|
July 28, 2017 |
|
SANJEEV Vs. STATE OF U.P.
|
August 10, 2017 |
|
SANJEEV AGARWAL (EX Vs. DY. COMMISSIONER COMMERCIAL TAX, NOIDA AND 3 OTHERS
|
July 3, 2017 |
|
SANJEEV AGARWAL AND 4 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
December 12, 2017 |
|
SANJEEV KOHLI Vs. STATE OF U.P.
|
August 11, 2017 |
|
SANJEEV KUMAR Vs. M.A.C.T./ADDL.DISTT.& SESSIONS JUDGE SITAPUR AND ORS.
|
April 27, 2017 |
|
SANJEEV KUMAR Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
|
April 12, 2017 |
|
SANJEEV KUMAR GUPTA Vs. STATE OF UTTAR PARDESH
|
May 11, 2017 |
|
SANJEEV KUMAR SINGH Vs. SMT. POONAM SINGH
|
October 13, 2017 |
|
SANJEEV SHRIYA Vs. STATE BANK OF INDIA
|
September 6, 2017 |
|
SANJIV KUMAR SISODIA Vs. SRI RUDRA PRATAP SINGH
|
July 27, 2017 |
|
SANJU YADAV ALIAS SANJAY Vs. STATE OF U.P. AND ANOTHER
|
December 1, 2017 |
|
SANKALP INSTITUTE OF EDUCATION, GHAZIABAD Vs. STATE OF U.P. AND 2 OTHERS
|
March 10, 2017 |
|
SANKATH PRASAD Vs. STATE OF U.P.
|
September 5, 2017 |
|
SANKATHA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
March 9, 2017 |
|
SANT LAL Vs. STATE OF U.P. AND OTHERS
|
December 11, 2017 |
|
SANT PAL SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 4, 2017 |
|
SANT RAM Vs. COMMISSIONER AZAMGARH DIVISION AND OTHERS
|
July 17, 2017 |
|
SANT RAM PANDEY Vs. STATE OF U P AND OTHERS
|
April 24, 2017 |
|
SANTDEEN YADAV Vs. STATE OF U.P. THRU. PRI. SECY. VIDHI PARMARSHI & ANR.
|
March 22, 2017 |
|
SANTOKH Vs. STATE OF U P
|
May 8, 2017 |
|
SANTOSH Vs. STATE OF U.P.
|
December 12, 2017 |
|
SANTOSH Vs. STATE OF U P AND ANOTHER
|
December 20, 2017 |
|
SANTOSH KUMAR Vs. STATE OF U.P. AND 5 OTHERS
|
January 6, 2017 |
|
SANTOSH KUMAR GUPTA Vs. STATE OF U.P.
|
July 20, 2017 |
|
SANTOSH KUMAR JAIN Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
|
SANTOSH KUMAR SHUKLA Vs. STATE OF U P
|
August 22, 2017 |
|
SANTOSH KUMAR SHUKLA Vs. STATE OF U.P.
|
May 24, 2017 |
|
SANTOSH KUMAR SINGH Vs. SUNITA SINGH
|
April 13, 2017 |
|
SANTOSH KUMAR SRIVASTAVA Vs. U.P.S.R.T.C. LIMITED AND OTHERS
|
December 1, 2017 |
|
SANTOSH MAURYA Vs. STATE OF U P AND OTHERS
|
November 30, 2017 |
|
SANTOSH PANDEY AND OTHERS Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
March 8, 2017 |
|
SANTOSH PANKAJ Vs. STATE OF U P AND 3 OTHERS
|
December 18, 2017 |
|
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS Vs. STATE OF U P
|
August 30, 2017 |
|
SANWAR PAL SINGH Vs. ADDL. COMMISSIONER, SAHARANPUR
|
July 31, 2017 |
|
SAPNA GOODS CARRIER & ANOTHER Vs. UNION OF INDIA THRU ITS SECY. & 6 OTHERS
|
December 21, 2017 |
|
SAPTARSHI PANDEY Vs. STATE OF U P & 3 OTHERS
|
November 29, 2017 |
|
SARANSH SHARMA Vs. STATE OF U P AND 2 OTHERS
|
April 28, 2017 |
|
SARANSH SHARMA Vs. STATE OF U.P. AND 2 OTHERS
|
March 9, 2017 |
|
SARASWATI BAJPAI AND 4 ORS Vs. AMRISH KUMAR AND 2 ORS
|
December 18, 2017 |
|
SARASWATI MEDICAL COLLEGE THRU PRESIDENT RAJAT MATHUR Vs. UNION OF INDIA THRU SECY MINISTRY OF HEALTH & FAMILY & ORS
|
June 15, 2017 |
|
SARDAR BALWANT SINGH Vs. STATE OF U.P.
|
July 20, 2017 |
|
SARDAR DEWAN SINGH Vs. M/S. KHANUJA FINANCE CO. & ANOTHER
|
October 9, 2017 |
|
SARDAR PRADYUMN SINGH Vs. ANEES FATIMA AND OTHERS
|
April 10, 2017 |
|
SARDAR SINGH BHATI Vs. STATE OF U P THRU SECY AND 22 OTHERS
|
April 18, 2017 |
|
SARFARAZ @ SAFAI Vs. STATE OF U.P. & OTHERS
|
August 1, 2017 |
|
SARFARAZ KHAN Vs. RIYAZUDDIN
|
April 3, 2017 |
|
SARIKA JAIN Vs. STATE OF U P & 5 ORS
|
November 8, 2017 |
|
SARITA AGARWAL AND ANR. Vs. BANK OF INDIA AND 3 ORS.
|
November 2, 2017 |
|
SARJU @ SHERA Vs. STATE OF U.P
|
January 25, 2017 |
|
SARLA DEVI Vs. DIRECTOR SOCIAL WELFARE, LKO & OTHERS
|
December 20, 2017 |
|
SAROJ Vs. NAND KISHOR AGARWAL
|
March 22, 2017 |
|
SAROJ DEVI Vs. STATE OF U P THROU ITS PRIN SECY REVENUE U P LKO AND ORS
|
April 24, 2017 |
|
SARVENDRA VEER VIKRAM SINGH Vs. STATE OF U.P.
|
July 24, 2017 |
|
SARVESH Vs. STATE OF U.P.
|
October 31, 2017 |
|
SARVESH CHANDRA Vs. STATE OF U P THRU ITS PRIN SECY (HOME) AND 3 OTHERS
|
August 8, 2017 |
|
SARVESH CHANDRA CHAUDHARY Vs. STATE OF U.P.
|
September 14, 2017 |
|
SARVESH KUMAR YADAV Vs. STATE OF U.P. AND 3 OTHERS
|
September 7, 2017 |
|
SAS AUTOMOTIVE PVT. LTD Vs. SUPERINTENDENT OF GOODS AND SERVICES TAX
|
December 21, 2017 |
|
SASHIKANT SHARMA Vs. STATE OF U P & ANOTHER
|
July 28, 2017 |
|
SATENDRA KUMAR Vs. STATE OF U P THROUGH SECY EDUCATION
|
May 19, 2017 |
|
SATENDRA KUMAR MISHRA Vs. STATE OF U.P.
|
May 31, 2017 |
|
SATENDRA NARAYAN SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
November 7, 2017 |
|
SATGUR DEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTT. UNNAO
|
August 21, 2017 |
|
SATGURU PRATAP SINGH @ DHEERAJ Vs. ADDITIONAL DISTRICT JUDGE
|
September 1, 2017 |
|
SATISH Vs. STATE OF U.P.
|
August 25, 2017 |
|
SATISH AGRAWAL & ANOTHER Vs. STATE OF U P & ANOTHER
|
August 24, 2017 |
|
SATISH CHAND SHARMA Vs. SMT. SUMAN RAKESH AND ANOTHER
|
July 3, 2017 |
|
SATISH CHANDRA Vs. STATE OF U P THRU PRIN SECY IRRIGATION &WATER RESOURCE & 2 OTHERS
|
May 31, 2017 |
|
SATISH CHANDRA ALIAS TOKA LAL Vs. STATE
|
March 8, 2017 |
|
SATISH CHANDRA SHUKLA Vs. STATE OF U.P.
|
February 10, 2017 |
|
SATISH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
July 12, 2017 |
|
SATISH KUMAR BALYAN Vs. STATE OF U P AND ANOTHER
|
April 20, 2017 |
|
SATISH KUMAR SAHU Vs. STATE OF U.P.
|
October 24, 2017 |
|
SATISH SINGH Vs. STATE OF U.P.
|
May 18, 2017 |
|
SATPAL KHERA AND 9 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
April 6, 2017 |
|
SATPAL SINGH Vs. STATE OF U.P.
|
May 30, 2017 |
|
SATROHAN & 4 OTHERS Vs. STATE OF U P THRU PRIN SECY , HOUSING & URBAN PLANNING &ORS
|
November 24, 2017 |
|
SATTAN AND OTHERS Vs. D.D.C. AND OTHERS
|
August 4, 2017 |
|
SATTI PRASAD AND ORS Vs. STATE
|
February 20, 2017 |
|
SATTIRA DEVI Vs. STATE OF U P THROU ITS PRIN SECY HOME CIVIL SECTT LKO & ORS
|
May 25, 2017 |
|
SATYA DEO RAI Vs. UNION OF INDIA AND ANOTHER
|
December 12, 2017 |
|
SATYA NARAIN SHUKLA Vs. STATE OF U P THROUGH PRIN SECY VIGILANCE DEPTT LKO & ORS
|
May 19, 2017 |
|
SATYA NARAIN TULSIYAN Vs. SHOBHIT KAPOOR
|
July 6, 2017 |
|
SATYA PAL YADAV Vs. SANDHYA YADAV
|
July 3, 2017 |
|
SATYA PRAKASH Vs. STATE OF U.P. AND 4 OTHERS
|
February 9, 2017 |
|
SATYA PRAKASH Vs. SMT. POONAM VERMA AND ANR.
|
July 17, 2017 |
|
SATYA PRAKASH ALIAS SATTO AND 2 OTHERS Vs. RAJENDRA KUMAR
|
December 22, 2017 |
|
SATYA PRAKASH PANDEY & ANR. Vs. STATE OF U.P. & ANR.
|
January 3, 2017 |
|
SATYA PRAKASH SAXENA Vs. REGIONAL DEPUTY HIHGER EDUCATION OFFICER
|
February 20, 2017 |
|
SATYADEV SHARMA Vs. STATE OF U.P. AND ANOTHER
|
November 2, 2017 |
|
SATYAPAL GERA Vs. ASHUTOSH TRIVEDI
|
November 20, 2017 |
|
SATYAPAL SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, SAHARANPUR AND OTHERS
|
April 13, 2017 |
|
SATYAPAL SINGH Vs. STATE OF U.P. & ORS.
|
May 24, 2017 |
|
SATYAPAL SINGH AND 21 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
September 21, 2017 |
|
SATYAVEER SHARMA Vs. STATE OF U P
|
March 30, 2017 |
|
SATYENDRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
December 21, 2017 |
|
SATYENDRA KUMAR Vs. STATE OF U P & ANOTHER
|
February 20, 2017 |
|
SATYENDRA KUMAR MISHRA Vs. ELECTION COMMISSION OF INDIA & ORS.
|
January 5, 2017 |
|
SATYENDRA KUMAR UPADHYAY Vs. STATE OF U P AND 3 OTHERS
|
September 15, 2017 |
|
SAUMITRA GIGODIA Vs. UNION OF INDIA AND OTHERS
|
August 10, 2017 |
|
SAURABH AGRAWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
May 19, 2017 |
|
SAURABH GUPTA Vs. UNION OF INDIA AND ANOTHER
|
December 8, 2017 |
|
SAURABH GUPTA AND ANOTHER Vs. SMT. HASRATI AND ANOTHER
|
December 12, 2017 |
|
SAURABH GUPTA AND OTHERS Vs. STATE OF U P & ANOTHER
|
June 14, 2017 |
|
SAURABH SINHA Vs. STATE OF U P AND ANOTHER
|
March 20, 2017 |
|
SAURABH YADAV AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 28, 2017 |
|
SAVITA DEVI & ANOTHER Vs. STATE OF U.P.
|
July 31, 2017 |
|
SAVITA GUPTA PROP. M/S KANHA STEEL Vs. THE COMMISSIONER COMMERCIAL TAXES
|
August 18, 2017 |
|
SAVITA SHARMA AND ORS Vs. MHD ISLAM AND ANOTHER
|
December 18, 2017 |
|
SAVITRI DEVI Vs. STATE OF U.P.
|
May 19, 2017 |
|
SAYARA BANO & ANOTHER Vs. STATE OF U P THRU SECY HOME & OTHERS
|
April 25, 2017 |
|
SAYYED NIZAKAT ALI Vs. STATE OF U P AND 6 OTHERS
|
January 11, 2017 |
|
SCOOTERS INDIA LIMITED Vs. STATE OF U.P.
|
April 28, 2017 |
|
SCOOTERS INDIA LTD Vs. SCOOTERS INDIA LTD THROUGH M D /EXECUTIVE DIRECTOR
|
December 14, 2017 |
|
SCOOTERS INDIA LTD. Vs. PRESIDING OFFICER LABOUR COURT
|
December 14, 2017 |
|
SECRETARY CO-OPERATIVE CANE DEVELOPMENT SOCIETY Vs. ANIL KUMAR PANDEY
|
August 18, 2017 |
|
SEEMA Vs. UNION OF INDIA THROUGH CHIEF POST MASTER GENERAL LUCKNOW AND OTHERS
|
September 5, 2017 |
|
SEEMA MEHROTRA Vs. KING GEORGES MEDICAL UNIVERSITY U P LKO THRU REGISTRAR &ORS
|
April 27, 2017 |
|
SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. KAMLA DEVI AND OTHERS
|
October 7, 2017 |
|
SENIOR POST MASTER AND ANOTHER Vs. SRI GANGA RAM AND ANOTHER
|
April 11, 2017 |
|
SEWA SINGH AND ANOTHER Vs. STATE OF U P
|
August 17, 2017 |
|
SHAB Vs. THE ADDL. DISTRICT AND SESSION JUDGE AND 7 OTHERS
|
April 7, 2017 |
|
SHABBIR & 3 OTHERS Vs. KAMTA PRASAD MAURYA & ANR
|
September 5, 2017 |
|
SHABBIR HUSAIN AND OTHERS Vs. ADDL. MAGISTRATE/ASST COLLECTOR AND OTHERS
|
October 23, 2017 |
|
SHABIH HAIDER Vs. STATE OF U.P.
|
December 6, 2017 |
|
SHADAB BEG AND 2 OTHERS Vs. CHAIRMAN U P STATE WAREHOUSING CORPORATION & 2 OTHERS
|
November 9, 2017 |
|
SHAFIQUE AHMAD Vs. STATE OF U.P.
|
October 4, 2017 |
|
SHAHAJAN BANO & OTHERS Vs. UNITED INDIA INSURANCE COMPANY LTD
|
July 24, 2017 |
|
SHAHAR MAY ABTAK NEWS CHANNEL,AMBEDKAR NAGAR & ANR Vs. STATE OF U P THRU SECY ENTERTAINEMNT TAX & OTHERS
|
March 28, 2017 |
|
SHAHEN SHAH Vs. CIVIL JUDGE (S.D.), SANT KABIR NAGAR
|
April 25, 2017 |
|
SHAHI KANT Vs. STATE OF U.P. AND 3 OTHERS
|
February 28, 2017 |
|
SHAHID Vs. STATE OF U.P.
|
May 16, 2017 |
|
SHAHNAZ BEGUM AND OTHERS Vs. UNION OF INDIA THROU GENERAL MANAGER NORTHERN
|
February 14, 2017 |
|
SHAILENDARI MISRA Vs. PRINICIPAL JUDGE, FAMILY COURT FAIZABAD AND ANOTHER
|
December 6, 2017 |
|
SHAILENDRA Vs. STATE OF U.P
|
June 1, 2017 |
|
SHAILENDRA CHAUDHARY Vs. SMT. SEEMA SINGH AND ANR
|
April 7, 2017 |
|
SHAILENDRA KUMAR GUPTA Vs. AMIT SRIVASTAVA AND 7 OTHERS
|
December 18, 2017 |
|
SHAILENDRA KUMAR RAI AND 24 ORS. Vs. STATE OF U.P. AND 2 ORS.
|
December 11, 2017 |
|
SHAILENDRA SHARMA AND ANOTHER Vs. DR. AMIT BANSAL
|
April 3, 2017 |
|
SHAILENDRA SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
May 15, 2017 |
|
SHAISTA & ANOTHER Vs. STATE OF U P
|
January 30, 2017 |
|
SHAKARUN NISHA (SMT.) Vs. STATE OF U.P. AND 6 OTHERS
|
January 9, 2017 |
|
SHAKEEL AHEMAD Vs. CHAMPA & OTHERS
|
December 1, 2017 |
|
SHAKEEL AHMAD Vs. DISTRICT JUDGE RAIBARELI AND 7 OTHERS
|
May 11, 2017 |
|
SHAKIB Vs. STATE OF U.P. & OTHERS
|
August 25, 2017 |
|
SHAKTI SINGH Vs. STATE OF U P & ANOTHER
|
November 17, 2017 |
|
SHAKUNTALA DEVI Vs. STATE OF UTTAR PRADESH
|
April 20, 2017 |
|
SHAKUNTALA DEVI AGARWAL AND OTHERS Vs. MOHD. NAIM AND OTHERS
|
August 31, 2017 |
|
SHAKUNTALA MEMORIAL EDUCATIONAL INSTT THRU MANAGER Vs. STATE OF U P THRU SECY BASIC EDU LKO & ORS
|
July 21, 2017 |
|
SHALEEN SHIVHARE & OTHERS Vs. RESERVE BANK OF INDIA, THRU ITS GOVERNOR & ANOTHER
|
December 21, 2017 |
|
SHALINI SINGH Vs. UNION OF INDIA AND 6 OTHERS
|
December 5, 2017 |
|
SHALINI SINGH Vs. STATE OF U P AND OTHERS
|
January 5, 2017 |
|
SHAMA Vs. STATE OF U.P.
|
May 31, 2017 |
|
SHAMBHU LAL Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR
|
March 21, 2017 |
|
SHAMBHU NATH TIWARI Vs. STATE OF U.P. AND OTHERS
|
October 24, 2017 |
|
SHAMBU PRATAP CHAND Vs. STATE OF U.P.
|
August 9, 2017 |
|
SHAMIMUNNISHA Vs. ADDL. DISTT. MAGISTRATE(FINANCE AND REVENUE)/D.D.C. AND OTHERS
|
January 23, 2017 |
|
SHAMSHUL KANWAR @ SHAMSHUL QUAMAR Vs. STATE OF UTTAR PRADESH
|
May 15, 2017 |
|
SHAMSUDDIN Vs. STATE OF U.P.
|
October 30, 2017 |
|
SHAMSUDDIN AND OTHERS Vs. STATE OF U.P.
|
April 19, 2017 |
|
SHANKER DAYAL SINGH Vs. STATE OF U P THROUGH PRIN SECY DEPTT OF PARTI BHUMI VIKA
|
July 3, 2017 |
|
SHANKER SHARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA/ADDL. COLLECTOR
|
January 6, 2017 |
|
SHANTANU MALVIYA Vs. MOHITI @ RADHA MALVIYA
|
December 11, 2017 |
|
SHANTI DEVI Vs. RAKAM SINGH AND 8 OTHERS
|
November 22, 2017 |
|
SHANTI DEVI Vs. STATE OF U P AND OTHERS
|
November 13, 2017 |
|
SHANTI DEVI AND ANOTHER Vs. KANPUR DEVELOPMENT AUTHORITY THRU V C
|
November 29, 2017 |
|
SHANTI SHEKHAR SINGH Vs. STATE OF U.P THRU PRIN SECY COMMERCIAL TAX LKO & ORS.
|
May 4, 2017 |
|
SHANTI SUGAR INDUSTRIES Vs. STATE OF U.P. AND OTHERS
|
November 6, 2017 |
|
SHANTI SWAROOP SHARMA Vs. RAJESH KUMAR SAXENA
|
February 7, 2017 |
|
SHARAD AND 17 OTHERS Vs. STATE OF U P THRU ITS PRIN SECY ,MEDICAL & HEALTH & ORS
|
September 6, 2017 |
|
SHARAD GOEL Vs. STATE OF U.P.
|
May 24, 2017 |
|
SHARAD KANT Vs. STATE OF U.P.
|
April 24, 2017 |
|
SHARAD KUMAR JAIN Vs. STATE OF U P THRU SECY AND OTHERS
|
April 7, 2017 |
|
SHARAD KUMAR KULSHRESTHA Vs. PRINCIPAL SRI DEVATRAYA ADARSH INTER COLLEGE & OTHERS
|
November 23, 2017 |
|
SHARIF KHAN Vs. STATE OF U.P.
|
April 27, 2017 |
|
SHASHI KANT SHARMA AND ORS. Vs. CONSERVATOR OF FOREST
|
December 7, 2017 |
|
SHASHI KUMAR DWIVEDI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 31, 2017 |
|
SHATAKSHI Vs. SHRI GHATILESHWAR JI MAHARAJ OF GHATLESHWAR TEMPLE
|
August 9, 2017 |
|
SHATRUGHAN PANDEY Vs. UNION OF INDIA
|
November 3, 2017 |
|
SHATRUGHAN PANDEY Vs. UNION OF INDIA THRU INSPECTOR CUSTOM
|
November 1, 2017 |
|
SHATRUJEET SINGH Vs. KRISHAN VEER
|
August 28, 2017 |
|
SHAUKAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 23, 2017 |
|
SHAUKAT ALI Vs. STATE OF U.P.
|
November 3, 2017 |
|
SHAYAMDHAR Vs. STATE OF U P & 4 OTHERS
|
October 26, 2017 |
|
SHEELA AHUJA Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
November 9, 2017 |
|
SHEELAM ALIAS REHANA & ANOTHER Vs. STATE OF U.P. & 3 OTHERS
|
January 20, 2017 |
|
SHEELU DEVI Vs. SMT UTTARA DEVI AND OTHERS
|
July 19, 2017 |
|
SHEETLA PRASAD Vs. STATE OF U P THROUGH ITS SECRETARY HOME,LUCKNOW
|
November 30, 2017 |
|
SHEO KUMAR @ BAGGAR Vs. STATE OF U P
|
September 4, 2017 |
|
SHEO MOHAN Vs. STATE OF U P
|
September 6, 2017 |
|
SHEO NARAIN Vs. STATE OF U.P.
|
May 25, 2017 |
|
SHEO NATH AND OTHERS Vs. STATE OF U P
|
October 6, 2017 |
|
SHEO RAM & OTHERS Vs. STATE OF U P
|
August 19, 2017 |
|
SHEO SHANKAR PRASAD Vs. STATE OF U P AND 5 OTHERS
|
January 16, 2017 |
|
SHEO SINGH Vs. STATE OF U.P.
|
May 3, 2017 |
|
SHIKHA WADHWA Vs. DISTRICT JUDGE, LUCKNOW & 2 OTHERS
|
February 7, 2017 |
|
SHIRISH CHANDRA Vs. STATE OF U.P.
|
May 12, 2017 |
|
SHISHIR JAIN Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER
|
April 12, 2017 |
|
SHISHU PAL SINGH Vs. STATE OF U P
|
December 19, 2017 |
|
SHISHUPAL SINGH YADAV Vs. STATE OF U.P.
|
May 19, 2017 |
|
SHITAL Vs. D.D.C. AND OTHERS
|
October 9, 2017 |
|
SHITAL DEEN Vs. LALLI DEVI
|
September 21, 2017 |
|
SHITLA PRASAD GUPTA Vs. U.O.I.
|
November 2, 2017 |
|
SHITLA PRASAD PUSHPAKAR & OTHERS Vs. STATE OF U P & OTHERS
|
March 20, 2017 |
|
SHITLA SAHAI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
January 25, 2017 |
|
SHIV BAKSH SINGH Vs. DEV NATH SINGH
|
May 10, 2017 |
|
SHIV CHANDRA AND ANOTHER Vs. HINDUSTAN SUGAR MILLS GOLA GOKARNATH THRU MANAGER
|
August 31, 2017 |
|
SHIV CHANDRA SINGH AND ANOTHER Vs. STATE OF U.P.
|
May 3, 2017 |
|
SHIV DUTT SHARMA Vs. STATE OF U.P.
|
November 22, 2017 |
|
SHIV KALI DEVI Vs. STATE
|
July 19, 2017 |
|
SHIV KESH Vs. STATE OF U.P.
|
April 19, 2017 |
|
SHIV KUMAR Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
May 8, 2017 |
|
SHIV KUMAR & ANR Vs. SURESH PAL
|
September 5, 2017 |
|
SHIV KUMAR @ KAMLESH DUTT Vs. STATE OF U.P.
|
January 19, 2017 |
|
SHIV KUMAR DWIVEDI Vs. STATE OF U.P. & ANOTHER
|
February 3, 2017 |
|
SHIV KUMAR JAISWAL Vs. VIJAY PAL
|
October 30, 2017 |
|
SHIV KUMAR JAISWAL AND 4 OTHERS Vs. STATE OF U.P. AND 4 ORS.
|
March 20, 2017 |
|
SHIV KUMARI Vs. PHOOL CHANDRA & 2 ORS
|
July 31, 2017 |
|
SHIV KUMARI TIWARI Vs. STATE OF U.P.
|
October 4, 2017 |
|
SHIV LAKHAN AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 22, 2017 |
|
SHIV LAL AND OTHERS Vs. RAM PAL CHAUDHARY AND OTHERS
|
August 25, 2017 |
|
SHIV MURAT Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD
|
May 22, 2017 |
|
SHIV NANDAN @ DABBOO Vs. STATE OF UTTAR PRADESH,
|
November 17, 2017 |
|
SHIV NARAYAN Vs. KAMAL KISHORE YADAV ALAMBAGH LUCKNOW
|
February 27, 2017 |
|
SHIV NATH SINGH AND 2 OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, HAMIRPUR AND 10 OTHERS
|
November 2, 2017 |
|
SHIV NAYAK Vs. STATE OF U P
|
June 2, 2017 |
|
SHIV PRASAD & ORS Vs. STATE OF U P
|
May 8, 2017 |
|
SHIV PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 24, 2017 |
|
SHIV PRATAP Vs. STATE OF U.P. AND OTHERS
|
January 20, 2017 |
|
SHIV SAGAR MISHRA Vs. STATE OF U.P. THRU SECRY. AND 3 OTHERS
|
November 8, 2017 |
|
SHIV SHAKTI TRADERS AND 3 OTHERS Vs. UNION OF INDIA AND ANOTHER
|
November 3, 2017 |
|
SHIV SHANKAR AND ANOTHER Vs. STATE OF U.P. AND 15 OTHERS
|
October 24, 2017 |
|
SHIV SHANKAR LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 17, 2017 |
|
SHIV SHANKAR SHUKLA Vs. STATE OF U.P. AND 4 OTHERS
|
February 17, 2017 |
|
SHIV SHANKAR, SON OF SUKHRAM; RAMENDRA ALIAS MUNNA (AGE 23 YEAR) S/O UMA SHANKER; ANKIT SHARMA SON OF SULKHE SHARMA; SONU SAINI SON OF SHIVLAL SAINI; NIZAMUDDIN, SON OF ANWAR Vs. STATE OF U P
|
November 24, 2017 |
|
SHIV SHANKER OJHA Vs. STATE OF U.P. AND OTHERS
|
September 21, 2017 |
|
SHIV SINGH Vs. BOARD OF REVENUE UTTAR PARDESH
|
September 13, 2017 |
|
SHIVA NAND GUPTA Vs. STATE OF U P AND 5 OTHERS
|
August 19, 2017 |
|
SHIVAM KANT Vs. UNION OF INDIA AND 4 OTHRS
|
November 13, 2017 |
|
SHIVAM SINGH Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
April 11, 2017 |
|
SHIVANGI SINGH Vs. UNION OF INDIA
|
April 13, 2017 |
|
SHIVANGI SINGH Vs. UNION OF INDIA
|
March 9, 2017 |
|
SHIVANSH SINGH Vs. STATE OF U.P. THRU PRIN.SECY.SECONDARY EDU.DEPTT.LKO. & ORS.
|
January 23, 2017 |
|
SHIVASHRAY RAI AND 16 ORS Vs. STATE OF U P THRU PRIN SECY HOUSING CIVIL SECTT LKO & ORS
|
August 16, 2017 |
|
SHIVENDRA SINGH & OTHERS Vs. STATE OF U P THRU SECY HOME & ORS
|
May 2, 2017 |
|
SHIVPRAKASH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 15, 2017 |
|
SHIVRAM @ SUKHAI Vs. STATE OF U.P.
|
January 20, 2017 |
|
SHIW NARAYAN SINGH Vs. STATE OF U.P. AND 2 OTHERS
|
September 11, 2017 |
|
SHOBH NATH SINGH AND 4 ORS. Vs. STATE OF U.P. THRU SECT EDCA (BASIC)GOVT.OF UP LKO. & ORS.
|
March 20, 2017 |
|
SHOBHA DEVI AND ANR Vs. STATE OF U P AND ANR
|
August 31, 2017 |
|
SHOBHA RAM Vs. TIRAS PAL AND OTHERS
|
February 27, 2017 |
|
SHOIB ALIAS CHHOTEY MIAN ANSARI Vs. STATE OF U.P.
|
August 11, 2017 |
|
SHRADHA NAND BAJPAI Vs. STATE OF U.P. AND 5 ORS.
|
July 26, 2017 |
|
SHRAVAN KUMAR BAJPAI Vs. GENERAL MANAGER, ALLAHABAD U P GRAMIN BANK, BANDA & ANOTHER
|
July 28, 2017 |
|
SHREE NAW DURGA BANSAL COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX INCOME
|
March 7, 2017 |
|
SHREE PATTI DEVI UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P THRU PRIN SECY FOR EDU (BASIC)CIVIL S
|
March 21, 2017 |
|
SHREE SUPARI AND SPICES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
October 13, 2017 |
|
SHRI ALOK PRAKASH Vs. ASST. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
September 6, 2017 |
|
SHRI ANIL Vs. STATE OF U.P. AND ORS.
|
May 11, 2017 |
|
SHRI ARVIND KUMAR CHAUDHARY PROP. CHAUDHARY HOSTEL BASTI Vs. COMMISSIONER OF INCOME TAX CIVIL LINES FAIZABAD
|
January 16, 2017 |
|
SHRI CHAND Vs. HARBANS AND ORS.
|
March 31, 2017 |
|
SHRI GAJANAN ENTERPRISES THRU ITS PROP R K VERMA Vs. COMMISSIONER OF CUSTOMS & 2 OTHERS
|
August 23, 2017 |
|
SHRI HARIHAR LAL Vs. RAJPATI LAL
|
August 22, 2017 |
|
SHRI HOTI LAL & OTHERS Vs. STATE OF U.P. & OTHERS
|
August 31, 2017 |
|
SHRI KRISHNA YADAV Vs. SMT. MUNNI DEVI AND 7 OTHERS
|
July 28, 2017 |
|
SHRI LAXMINARAIN KHETAN Vs. THE INCOME TAX OFFICER HATHRAS
|
July 28, 2017 |
|
SHRI MATESHWARI PURVA MADHYAMIK VIDYALAYA (J H S ) Vs. STATE OF U P AND 3 OTHERS
|
August 9, 2017 |
|
SHRI MILAN ANANDAN Vs. STATE OF U.P. THUR. ITS PRINCIPAL SECRETARY HOME,UTTAR PRADESH GOVERNMENT, LUCKNOW
|
July 14, 2017 |
|
SHRI NATH Vs. IST ADDITIONAL DISTRICT JUDGE GONDA
|
April 17, 2017 |
|
SHRI NEHRU SMARAK INTER COLLEGE Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR
|
February 7, 2017 |
|
SHRI NIWAS Vs. STATE OF U.P.
|
February 20, 2017 |
|
SHRI PAL Vs. STATE OF U.P.
|
April 4, 2017 |
|
SHRI PAL AND OTHERS Vs. STATE OF U.P.
|
May 10, 2017 |
|
SHRI RADHE KRISHNA INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 17, 2017 |
|
SHRI RAM JANKI INTER COLLEGE, BAHRAICH (27551 M/S 2016) Vs. STATE OF U.P. THRU. PRIN. SECY., SECONDARY EDUCATION & OTHERS
|
April 10, 2017 |
|
SHRI RAM KUTIR KHANDSARI UDYOG PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1 ASHOK MARG
|
February 2, 2017 |
|
SHRI RAM MARATHA Vs. RAJ DEVELOPERS AND BUILDERS
|
July 20, 2017 |
|
SHRI RAMESHWAR ASHRAM SEWA CHARITABLE TRUST Vs. SHRI DAUJI SINGH AND 8 OTHERS
|
April 20, 2017 |
|
SHRI SHIV CHAND TYAGI Vs. ADDL. COMMISSIONER MEERUT
|
May 19, 2017 |
|
SHRI SURENDRA SINGH Vs. CHAIRMAN/PRESIDENT U.P. CO-OPERATIVE FEDERATION LTD.
|
August 24, 2017 |
|
SHRI VIRENDRA KUMAR KASHYAP Vs. DIRECTOR (MEDICAL), E.S.I.C., KANPUR
|
May 2, 2017 |
|
SHRIPAL BHATI AND ORS Vs. STATE OF U.P. THORU. PRIN. SECY. INDUSTRIAL DEVP. LKO. & ORS
|
February 8, 2017 |
|
SHRIPAL YADAV Vs. STATE OF U.P.
|
July 18, 2017 |
|
SHRWAN KUMAR ALIAS RAJA Vs. AMAR NATH AND 2 OTHERS
|
October 12, 2017 |
|
SHUBH KARAN & ANR Vs. KALI DEEN
|
November 6, 2017 |
|
SHUKH DEV AND (2) OTHERS Vs. STATE OF U P
|
September 20, 2017 |
|
SHUNTY BUNTY MOTORS PVT LTD Vs. UNION OF INDIA THRU ITS SECY & 2 OTHERS
|
November 27, 2017 |
|
SHWETA GUPTA Vs. RAHUL KESHAV JADHAO & ANR
|
October 4, 2017 |
|
SHYAM BIHARI AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
November 8, 2017 |
|
SHYAM BIHARI KANAUJIA SO MUNNA LAL KANAUJIA Vs. STATE OF U.P. THRU SECY. AGRICULTURE & ORS.
|
December 8, 2017 |
|
SHYAM DHAR Vs. STATE OF U P
|
December 14, 2017 |
|
SHYAM JI UPADHYAY Vs. STATE OF U P THRU PRIN SECY DEPTT SCIENCE & TECHNOLOGY
|
August 8, 2017 |
|
SHYAM LALI Vs. LALJI
|
April 28, 2017 |
|
SHYAM NARAIN CHAUBEY Vs. STATE OF U.P. & OTHERS
|
February 3, 2017 |
|
SHYAM NARAIN PANDEY Vs. STATE OF U.P.
|
January 13, 2017 |
|
SHYAM PRAKASH SINGH Vs. STATE OF U.P. THRU PRIN. SECY. LOK NIRMAN VIBHAG LKO. & ORS.
|
January 9, 2017 |
|
SHYAM SINGH Vs. STATE
|
February 27, 2017 |
|
SHYAM SUNDAR Vs. D. D.C.
|
August 11, 2017 |
|
SHYAM SUNDER Vs. VED PRAKASH
|
November 3, 2017 |
|
SHYAM SUNDER Vs. VED PRAKASH
|
November 24, 2017 |
|
SHYAM SUNDER Vs. B.R.
|
September 19, 2017 |
|
SHYAM SUNDER @ TARRA DHANUK Vs. STATE OF U P
|
December 11, 2017 |
|
SHYAM SUNDER TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
December 21, 2017 |
|
SHYAMA DEVI Vs. STATE OF U P
|
September 14, 2017 |
|
SHYORAJ SINGH AND OTHERS Vs. STATE OF U.P. & ORS.
|
April 24, 2017 |
|
SIBTE HASAN Vs. SRI J.S. SONDHI, D.R.M., NORTHERN RAILWAY, LUCKNOW AND OTHER
|
October 6, 2017 |
|
SIDDHARTH TIWARI Vs. U O I THRU SECY MINISTRY OF DEFENCE & OTHERS
|
December 19, 2017 |
|
SIDH NATH SINGH AND (4) OTHERS Vs. STATE OF U P
|
September 14, 2017 |
|
SINDA DEVI Vs. DISTRICT JUDGE DISTRICT AMBEDKAR NAGAR AND OTHERS
|
May 4, 2017 |
|
SINGHASAN SINGH Vs. STATE OF U.P.
|
December 20, 2017 |
|
SIRAJ AHMAD Vs. STATE OF U.P.
|
September 11, 2017 |
|
SIRWAR & OTHERS Vs. STATE OF U P
|
August 29, 2017 |
|
SITA DEVI Vs. STATE OF U P & ANOTHER
|
October 24, 2017 |
|
SITA RAM Vs. STATE OF U P THROUGH ITS SECY HOME AND 3 ORS
|
February 17, 2017 |
|
SITA RAM AND ANOTHER Vs. DISTRICT MAGISTRATE AND OTHERS
|
October 27, 2017 |
|
SITA RAM OJHA Vs. STATE OF U P AND OTHERS
|
April 24, 2017 |
|
SITA SAREEN AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
October 26, 2017 |
|
SITAPATI Vs. STATE OF U P & ANOTHER
|
May 10, 2017 |
|
SIYA BAI Vs. STATE
|
December 19, 2017 |
|
SIYA RAM Vs. STATE OF U P
|
December 21, 2017 |
|
SIYA RAM LODHI Vs. STATE
|
March 24, 2017 |
|
SIYA RAM NISHAD (IN JAIL) Vs. STATE OF U P
|
September 16, 2017 |
|
SMT. AAMNA KHAN Vs. SMT. ANITA BURMAN
|
November 6, 2017 |
|
SMT. ABHA SHARMA Vs. STATE OF U.P. AND 3 OTHERS
|
September 20, 2017 |
|
SMT. ABIDA & OTHERS Vs. STATE OF U.P. & ANOTHER
|
September 11, 2017 |
|
SMT. ACHALA DHAWAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 19, 2017 |
|
SMT. ADARSH KUMARI Vs. KEDAR NATH ANEJA AND 3 OTHERS
|
January 2, 2017 |
|
SMT. AHHILESH KUMARI AND ANR. Vs. U.P. AVAS EVAM VIKAS PARISHAD THRU HOUSING COMMISSIONER AND 4 ORS.
|
January 25, 2017 |
|
SMT. ALIA BEGUM AND ORS. Vs. SMT. GHAUSIA KHAN AND ORS.
|
July 24, 2017 |
|
SMT. AMRAWAT DEVI Vs. U.P. SHIKSHA NIDESHAK, VARANASI AND OTHERS
|
November 3, 2017 |
|
SMT. AMRITA CHAUDHARY Vs. STATE OF U.P.
|
October 3, 2017 |
|
SMT. ANISH FATMA AND 5 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
October 9, 2017 |
|
SMT. ANITA AND ANOTHER Vs. KRISHNA KUMAR AND ANOTHER
|
June 28, 2017 |
|
SMT. ANITA DEVI GUPTA Vs. STATE OF U.P. AND OTHERS
|
August 28, 2017 |
|
SMT. ANITA VERMA Vs. STATE OF U.P. THRU SECY. CHILD WELFARE & 4 ORS
|
January 16, 2017 |
|
SMT. ANJOO CHATURVEDI Vs. SHRI AAVADHESH KUMAR SRIVASTAVA
|
July 31, 2017 |
|
SMT. ARCHANA Vs. SMT. PREMLATA AND 9 OTHERS
|
March 2, 2017 |
|
SMT. ASHA RANI BHATIA AND 2 OTHERS Vs. THE XV ADDL. DISTRICT JUDGE, KANPUR NAGAR AND 6 OTHERS
|
October 31, 2017 |
|
SMT. ASHARFI DEVI Vs. VIITH A.D.J. AND ANOTHER
|
October 5, 2017 |
|
SMT. ATARI DEVI & 44 OTHERS Vs. STATE OF U.P. & 6 OTHERS
|
April 28, 2017 |
|
SMT. AWADHA Vs. STATE OF U.P.
|
July 31, 2017 |
|
SMT. BABY Vs. SRI. PREMPAL
|
July 27, 2017 |
|
SMT. BALWANTA Vs. D.D.C.
|
April 10, 2017 |
|
SMT. BANO Vs. ASHAD ULLA KHAN(SINCE DIED) AND 4 OTHERS
|
November 22, 2017 |
|
SMT. BEENA DUBEY Vs. M.D. KANPUR ELECTRICITY SUPPLY CO. LTD AND 4 OTHERS
|
September 21, 2017 |
|
SMT. BEENA KHANDELWAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
October 13, 2017 |
|
SMT. BHAGWATI Vs. STATE OF U.P. AND OTHERS
|
October 4, 2017 |
|
SMT. BHAGWATI Vs. STATE OF U.P.
|
September 12, 2017 |
|
SMT. BHANATI DEVI Vs. STATE OF U.P. AND 2 OTHERS
|
January 4, 2017 |
|
SMT. BHURIYA Vs. STATE OF U.P.
|
March 1, 2017 |
|
SMT. BULU Vs. STATE OF U.P.
|
March 7, 2017 |
|
SMT. CHANDRAWATI Vs. STATE OF U.P.
|
March 7, 2017 |
|
SMT. CHANDRAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND 7 OTHERS
|
May 8, 2017 |
|
SMT. DEVI YADAV AND OTHERS Vs. SANJEEV KUMAR GUPTA AND ANOTHER
|
September 15, 2017 |
|
SMT. DROPADI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 18, 2017 |
|
SMT. DULARI AND 6 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 12 OTHERS
|
December 6, 2017 |
|
SMT. FARHA ALIAS MANTASHA (CORPUS) Vs. STATE OF U.P.
|
May 29, 2017 |
|
SMT. FARIDA BEGUM AND 2 OTHERS Vs. SPECIAL JUDGE E.C. ACT AND 4 OTHERS
|
May 25, 2017 |
|
SMT. FATIMA KHATOON Vs. SRI JAVED AHMAD
|
August 16, 2017 |
|
SMT. GAYATRI DEVI Vs. THE COMMISSIONER OF INCOME TAX AGRA AND ANOTHER
|
September 18, 2017 |
|
SMT. GAYATRI DEVI AND OTHERS Vs. SMT. KAMLA DEVI AND OTHERS
|
July 14, 2017 |
|
SMT. GEETA DEVI Vs. STATE OF U.P.
|
April 17, 2017 |
|
SMT. GUNJAN Vs. PRAVEEN
|
February 8, 2017 |
|
SMT. GURPREET KAUR Vs. SHRI RAJEEV SINGH
|
December 18, 2017 |
|
SMT. HANSRAJA SINGH Vs. STATE OF U.P. AND OTHERS
|
October 27, 2017 |
|
SMT. HARMAYA Vs. STATE OF U.P.
|
May 3, 2017 |
|
SMT. ISHRAJ MISHRA Vs. UNION OF INDIA
|
November 7, 2017 |
|
SMT. ISRAJI DEVI Vs. MEMBER BOARD OF REVENUE U.P.
|
February 10, 2017 |
|
SMT. JANAK DULARI Vs. STATE OF U.P.
|
July 14, 2017 |
|
SMT. JANAKI ROKA Vs. STATE OF U.P.
|
September 22, 2017 |
|
SMT. JANKI DEVI Vs. STATE OF U.P. AND 2 OTHERS
|
March 30, 2017 |
|
SMT. JASWANT KAUR Vs. ADDITIONAL DISTRICT JUDGE COURT NO.1 FAIZABAD AND ORS.
|
March 28, 2017 |
|
SMT. JAYA MILVANI AND ANOTHER Vs. STATE OF U.P. AND 10 OTHERS
|
October 26, 2017 |
|
SMT. JINNATUL-NISA Vs. VITH ADDITIONAL DISTRICT JUDGE, PRATAPGARH AND OTHERS
|
May 2, 2017 |
|
SMT. JYOTI KHARE Vs. STATE OF U.P.
|
May 26, 2017 |
|
SMT. JYOTSANA NAGAR KOTI Vs. STATE OF U.P.
|
July 14, 2017 |
|
SMT. KAILASHI DEVI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 20, 2017 |
|
SMT. KAJAL KIRAN AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
November 7, 2017 |
|
SMT. KALAWATI Vs. DEEN DAYAL SHARMA
|
August 30, 2017 |
|
SMT. KALAWATI Vs. GIRRAJ GARG
|
May 24, 2017 |
|
SMT. KALAWATI Vs. STATE OF U.P.
|
June 22, 2017 |
|
SMT. KALAWATI Vs. STATE OF U.P.
|
January 17, 2017 |
|
SMT. KALPANA PAL Vs. SUBHASH CHANDRA BAGHEL
|
March 6, 2017 |
|
SMT. KAMLA TOMAR Vs. STATE OF U.P.
|
January 23, 2017 |
|
SMT. KAMLESH Vs. UNION OF INDIA AND OTHERS
|
September 22, 2017 |
|
SMT. KANEEZ FATIMA AND 5 OTHERS Vs. SHIA CENTRAL BOARD OF WAQF U.P.
|
October 27, 2017 |
|
SMT. KANTI DEVI Vs. NARENDRA KUMAR SINGH
|
September 21, 2017 |
|
SMT. KANTI DEVI Vs. KAUSHAL KUMAR
|
September 6, 2017 |
|
SMT. KARUNA BALA VARSHNEY Vs. SHYAM SUNDER
|
September 19, 2017 |
|
SMT. KHAJANWATI Vs. STATE OF U.P.
|
May 31, 2017 |
|
SMT. KHURSHEEDA Vs. STATE OF U.P. AND 3 OTHERS
|
July 17, 2017 |
|
SMT. KIRAN Vs. SMT. DHANNA DEVI
|
September 6, 2017 |
|
SMT. KIRAN @ KARUNA MAKDARIYA Vs. RAJ KUMAR MAKDARIYA
|
December 1, 2017 |
|
SMT. KRISHNA Vs. STATE OF U.P.
|
May 29, 2017 |
|
SMT. KUSUM LATA Vs. U.P. S.R.T.C.
|
September 22, 2017 |
|
SMT. KUSUM LATA BANSAL Vs. SRI AVADHESH KUMAR GUPTA
|
July 11, 2017 |
|
SMT. LALITA SINGH Vs. STATE OF U.P.
|
July 19, 2017 |
|
SMT. LALITESH KISHORI DEVI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 20, 2017 |
|
SMT. LAXMI DEVI, W/O VIJAI PRATAP SINGH Vs. STATE OF U.P. AND ANOTHER
|
July 31, 2017 |
|
SMT. MADHU SHARMA & OTHERS Vs. FULLU AND OTHERS
|
October 5, 2017 |
|
SMT. MADHURI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 8, 2017 |
|
SMT. MADHURI SAXENA AND 2 OTHERS Vs. PRADEEP SAXENA AND ANOTHER
|
January 5, 2017 |
|
SMT. MAHADEVI Vs. KAMLESH KUMAR AGARWAL
|
August 8, 2017 |
|
SMT. MALKA BIBI Vs. STATE OF U.P. AND ANR.
|
September 12, 2017 |
|
SMT. MAMTA MISHRA Vs. UNION OF INDIA THRU MIN. OF BANKING & FINANCE AND 3 ORS.
|
March 9, 2017 |
|
SMT. MANGALI YADAV Vs. STATE OF U.P. AND OTHERS
|
January 19, 2017 |
|
SMT. MANJESH Vs. UNION OF INDIA
|
February 27, 2017 |
|
SMT. MANJU ARORA Vs. ESTATE OFFICER, MEERUT CANTONMENT AND ANOTHER
|
August 22, 2017 |
|
SMT. MANJU DEVI Vs. STATE OF U.P.
|
March 7, 2017 |
|
SMT. MANJU DEVI Vs. STATE OF U.P. AND 3 OTHERS
|
April 3, 2017 |
|
SMT. MANJU GUPTA Vs. STATE OF U.P.
|
October 13, 2017 |
|
SMT. MAUSMI SHARMA Vs. HIMANSHU SHARMA
|
October 10, 2017 |
|
SMT. MAYA DEVI Vs. SHRI MITTHOO LAL,
|
July 3, 2017 |
|
SMT. MAYA DEVI SWAMI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
August 25, 2017 |
|
SMT. MAZDA BEGUM AND OTHERS Vs. STATE OF U.P. THROUGH THE SECY. PLANNING VIDHAN BHAVAN LKO.AND ORS
|
January 30, 2017 |
|
SMT. MEENA SHUKLA Vs. STATE OF U.P.
|
July 17, 2017 |
|
SMT. MEENA SHUKLA Vs. SMT. MEENA SAXENA
|
May 10, 2017 |
|
SMT. MEENU PATHAK Vs. REVISIONAL AUTHOIRTY U/S 56 OF 1899/DEPUTY COMMISSIONER STAMP
|
April 17, 2017 |
|
SMT. MEERA DEVI AND OTHERS Vs. GURDEEP SINGH AND ANOTHER
|
August 11, 2017 |
|
SMT. MITHILESH KUMARI Vs. ADDITIONAL DISTRICT MAGISTRATE, KANPUR NAGAR
|
April 18, 2017 |
|
SMT. MOBINA BEGUM Vs. NARENDRA KUMAR
|
February 22, 2017 |
|
SMT. MONA Vs. STATE OF U.P.
|
October 12, 2017 |
|
SMT. MUNNI BEGAM Vs. NAWAB KHAN AND ANOTHER
|
September 18, 2017 |
|
SMT. MUNNI DEVI & OTHERS Vs. STATE OF U.P. & ANOTHER
|
April 19, 2017 |
|
SMT. MURSILA Vs. ISLAMUDDIN
|
January 17, 2017 |
|
SMT. NAFEESUN NISHA AND 6 ORS. Vs. FIRST ADDITIONAL DISTRICT JUDGE KHERI AND OTHERS
|
February 22, 2017 |
|
SMT. NAFISA Vs. STATE OF U.P.
|
January 24, 2017 |
|
SMT. NAND KISHORI Vs. SRI SARVAN KUMAR CHAWALA
|
July 14, 2017 |
|
SMT. NANDINI SADASHIV DUBEY & ANR. Vs. STATE OF U.P. THRU. SECRETARY, REVENUE DEPTT. & 2 OTHERS
|
March 20, 2017 |
|
SMT. NASSEUNNISA BEGHUM Vs. KUNWAR YASMIN ALI KHAN
|
May 18, 2017 |
|
SMT. NIRMALA DEVI Vs. STATE OF U.P. AND 4 ORS.
|
April 4, 2017 |
|
SMT. NIRMALA DEVI Vs. STATE OF U.P. AND OTHERS
|
January 17, 2017 |
|
SMT. NISHA DEVI & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
August 10, 2017 |
|
SMT. NISHA RANI Vs. STATE OF U.P. AND OTHERS
|
September 7, 2017 |
|
SMT. NOOR JAHAN BEGUM AND ANOTHER Vs. NOOR MOHAMMAD
|
June 9, 2017 |
|
SMT. NOORI @ NOORJAHAN Vs. STATE OF U.P.
|
November 1, 2017 |
|
SMT. PARAM JOTA Vs. RAM NACHHATRA
|
July 31, 2017 |
|
SMT. PARMILLA DEVI Vs. STATE OF U.P.
|
August 8, 2017 |
|
SMT. PARMO (IN JAIL ) Vs. STATE OF U.P.
|
November 27, 2017 |
|
SMT. PARWATI DEVI Vs. SHRI CHATURI LAL
|
October 26, 2017 |
|
SMT. PHOOLMATI DEVI Vs. UNION OF INDIA AND 4 OTHERS
|
September 14, 2017 |
|
SMT. PIU KUNDU Vs. DR. BIJOY KUNDU
|
May 31, 2017 |
|
SMT. POOJA PAL Vs. STATE OF U.P.
|
May 31, 2017 |
|
SMT. POOJA RANA Vs. MAJOR NARENDRA SINGH RANA
|
September 4, 2017 |
|
SMT. PRAMILA SINGH GAUR Vs. VINOD SINGH
|
January 24, 2017 |
|
SMT. PREM KUMARI Vs. SMT. ROOP RANI AWASTHI
|
September 1, 2017 |
|
SMT. PREM LATA TEWARI & 2 ORS. Vs. SUSHIL KUMAR & ANR.
|
April 21, 2017 |
|
SMT. PREMKALA SINGH HJS AND OTHERS Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THRU R.G. AND OTHERS
|
June 30, 2017 |
|
SMT. PRIYANKA KULSHRESTHA Vs. STATE OF U.P. AND ANOTHER
|
February 9, 2017 |
|
SMT. RADHA DEVI Vs. ORIENTAL INSURANCE CO. LTD.
|
July 27, 2017 |
|
SMT. RAHEEMUNNISAN Vs. SHRI MOHAMMAD SHAHID
|
September 4, 2017 |
|
SMT. RAJ KUMARI Vs. STATE OF U.P.
|
July 24, 2017 |
|
SMT. RAJ RANI Vs. CHIEF JUDICIAL MAGISTRATE GONDA
|
May 9, 2017 |
|
SMT. RAJESHWARI DEVI Vs. KALIMULLAH KHAN
|
August 11, 2017 |
|
SMT. RAJMATI SINGH Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY U.P. SHASAN LUCKNOW AND OTHERS
|
January 24, 2017 |
|
SMT. RAM BETI AND 8 OTHERS Vs. RAJENDRA KUMAR AND 15 OTHERS
|
July 6, 2017 |
|
SMT. RAM CHAMELI DEVI Vs. STATE OF U.P. AND OTHERS
|
December 18, 2017 |
|
SMT. RAM RATI YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 16, 2017 |
|
SMT. RAMA BHARDWAJ Vs. RAJA RAM VERMA
|
May 31, 2017 |
|
SMT. RAMA DEVI Vs. STATE OF U.P.
|
October 7, 2017 |
|
SMT. RAMAN MAHAJAN Vs. THE COMMISSIONER OF INCOME TAX
|
October 13, 2017 |
|
SMT. RAMKALI Vs. U.P. POWER CORPORATION LTD.
|
April 26, 2017 |
|
SMT. RAMRATI YADAV (DECEASED) AND 9 OTHERS Vs. DILIP SAHGAL (DECEASED) AND 3 OTHERS
|
May 16, 2017 |
|
SMT. RAMSHRI AND 4 OTHERS Vs. SMT. JASWANTI
|
January 5, 2017 |
|
SMT. RAMWATI AND 2 OTHERS Vs. NARESH KUMAR
|
May 18, 2017 |
|
SMT. RANI DEVI Vs. UNION OF INDIA
|
March 21, 2017 |
|
SMT. RASHMI TRIPATHI AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
March 6, 2017 |
|
SMT. RAVIBALA Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
March 27, 2017 |
|
SMT. RAZIA SULTANA Vs. STATE OF U.P.
|
April 13, 2017 |
|
SMT. REHANA JAVED Vs. MOHD.JAVED BARKI AND ORS.
|
October 4, 2017 |
|
SMT. REKHA Vs. STATE OF U.P.
|
June 12, 2017 |
|
SMT. RENU SINGH Vs. STATE OF U.P.
|
August 2, 2017 |
|
SMT. REWATT SINGH (LATE) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 19, 2017 |
|
SMT. RINA DWIVEDI Vs. AWADHESH KUMAR
|
May 25, 2017 |
|
SMT. RITA CHAUDHARI Vs. STATE OF U.P.
|
May 31, 2017 |
|
SMT. RIZWANA BEGUM Vs. STATE OF U.P.
|
April 7, 2017 |
|
SMT. ROLI SINGH AND ANOTHER Vs. RAM CHANDRA AND ANOTHER
|
August 9, 2017 |
|
SMT. ROSHANI DEVI & OTHERS Vs. SRI. P.S. MALHOTRA
|
October 13, 2017 |
|
SMT. ROSHNI DEVI AND 2 OTHERS Vs. STATE OF UTTAR PRADESH AND 4 OTHERS
|
August 4, 2017 |
|
SMT. RUCHI BANSAL Vs. DR. ARUN BANSAL AND ANOTHER
|
April 20, 2017 |
|
SMT. SADHNA Vs. STATE OF U.P. AND 5 ORS.
|
May 30, 2017 |
|
SMT. SANDAL (D) Vs. SMT. HAMIDA
|
September 4, 2017 |
|
SMT. SANGEETA DEVI Vs. STATE OF U.P. AND 3 OTHERS
|
February 17, 2017 |
|
SMT. SANGITA DEVI Vs. STATE OF U.P.
|
February 22, 2017 |
|
SMT. SANTOSH KUMARI Vs. ADDL. COMMISSIONER JUDICIAL DIVISION LKO
|
September 13, 2017 |
|
SMT. SARIKA JAIN Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2017 |
|
SMT. SARITA DEVI Vs. STATE OF UTTAR PRADESH AND 2 OTHERS
|
September 11, 2017 |
|
SMT. SARLA SHARMA Vs. STATE OF U.P. AND OTHERS
|
January 9, 2017 |
|
SMT. SARMAN Vs. STATE OF U.P.
|
March 28, 2017 |
|
SMT. SAROJ & 6 OTHERS Vs. STATE OF U.P. & 4 OTHERS
|
December 8, 2017 |
|
SMT. SAROJ DEVI Vs. STATE OF U.P
|
July 5, 2017 |
|
SMT. SAROJINI DEVI & ORS. Vs. DHARMPAL & ORS.
|
August 28, 2017 |
|
SMT. SAVITA DEVI Vs. STATE OF U.P. THROUGH SECY.MAHILA KALIAN EVAM BAL VIKAS
|
March 3, 2017 |
|
SMT. SAVITRI SOLANKI Vs. STATE OF U.P.
|
July 13, 2017 |
|
SMT. SEEMA YADAV Vs. UNION OF INDIA THRU. GENERAL MANAGER NORTHERN RAILWAY AND OTHERS
|
January 19, 2017 |
|
SMT. SHAHIDA Vs. STATE OF U.P. AND 3 OTHERS
|
August 1, 2017 |
|
SMT. SHAHNAJ Vs. FAHIM KHAN AND ANOTHER
|
October 6, 2017 |
|
SMT. SHAKEELA KHATOON Vs. JANGLE WALI MASJID WAQF NO. 277 AND ANOTHER
|
April 19, 2017 |
|
SMT. SHAKUNTALA YADAV Vs. UNION OF INDIA
|
July 17, 2017 |
|
SMT. SHAKUNTLA AND 9 OTHERS Vs. SMT. KESHARI DEVI AND 18 OTHERS
|
June 28, 2017 |
|
SMT. SHAMEEM Vs. MASZID NIKHATTU SHAH
|
April 17, 2017 |
|
SMT. SHAMIM Vs. PRESCRIBED AUTHORITY/JUDGE SMALL CAUSES COURT
|
May 10, 2017 |
|
SMT. SHAMITA BANSAL AND ANOTHER Vs. SHRI SURENDRA KUMAR SHARMA AND ANOTHER
|
December 19, 2017 |
|
SMT. SHANTI DEVI Vs. SRI JAGDISH LAL
|
May 12, 2017 |
|
SMT. SHANTI DEVI Vs. STATE OF U.P. AND ANOTHER
|
August 1, 2017 |
|
SMT. SHANTI DEVI AND OTHERS Vs. SHRI ASRAR AHMAD & ANOTHER
|
October 27, 2017 |
|
SMT. SHANTI DEVI SAHU Vs. STATE OF U.P.
|
January 25, 2017 |
|
SMT. SHARMILA MEHROTRA Vs. MURARI LAL BHALOTIA AND 3 OTHERS
|
June 28, 2017 |
|
SMT. SHAYAMA DEVI Vs. BHARAT SEWASRAM SANGH
|
January 3, 2017 |
|
SMT. SHEELA DEVI Vs. STATE OF U.P.
|
May 24, 2017 |
|
SMT. SHEELA DEVI AND 2 OTHERS Vs. STATE OF U.P. THROUGH COLLECTOR AND 6 OTHERS
|
August 11, 2017 |
|
SMT. SHEELA SRIVASTAVA Vs. ADDL. COMMISSIONER FIRST/C.C.R.A., ALLAHABAD AND OTHERS
|
August 18, 2017 |
|
SMT. SHIV KM. AND 8 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 5, 2017 |
|
SMT. SIRAJ NASREEN Vs. SMT. BEGUM JANI (DIED) AND OTHERS
|
February 20, 2017 |
|
SMT. SMITA MISHRA Vs. STATE OF U.P. AND OTHERS
|
September 7, 2017 |
|
SMT. SNEHLATA MISHRA Vs. DEEP RAJ SHUKLA AND ANOTHER
|
February 3, 2017 |
|
SMT. SONI SONKAR AND 2 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
September 12, 2017 |
|
SMT. SUBHADRA SHARMA AND OTHERS Vs. SUDHIR KUMAR GAUTAM AND ANOTHER
|
February 16, 2017 |
|
SMT. SUDHA RANI Vs. ADITYA TANDON(MINOR) AND 2 OTHERS
|
January 18, 2017 |
|
SMT. SUGNA DEVI @ SUKHANA DEVI Vs. MUKHTAR AHMAD
|
February 22, 2017 |
|
SMT. SUMAN Vs. STATE OF U.P.
|
June 1, 2017 |
|
SMT. SUNITA AGARWAL Vs. STATE OF U.P. & ANOTHER
|
March 9, 2017 |
|
SMT. SUNITA AGARWAL AND OTHERS Vs. KANHAIYA LAL AND OTHERS
|
August 28, 2017 |
|
SMT. SUNITA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
|
April 17, 2017 |
|
SMT. SURYA KALA DEVI Vs. STATE OF UP AND OTHERS
|
November 14, 2017 |
|
SMT. SUSHILA DEVI Vs. STATE OF U.P.
|
October 9, 2017 |
|
SMT. SUSHILA DEVI AND OTHERS Vs. U.P.S.R.T.C. THRU. M.D. AND ANOTHER
|
February 13, 2017 |
|
SMT. SUSHILA SURI Vs. DR. SUSHEEL SURI
|
April 12, 2017 |
|
SMT. SUSHMA Vs. SUB DIVISIONAL MAGISTRATE KAIRANA
|
May 29, 2017 |
|
SMT. TAHIRA BEGUM AND ANOTHER Vs. KAMLESH KUMAR SRIVASTAVA AND OTHERS
|
March 23, 2017 |
|
SMT. TAHRUNNISA Vs. ANJUMAN ISLAMIA JAMA MASJID AND ANOTHER
|
September 14, 2017 |
|
SMT. UMA DEVI Vs. GURU NARAIN KHATRI HIGH SCHOOL SOCIETY
|
July 26, 2017 |
|
SMT. UMA SHARMA Vs. RAJENDRA SINGH
|
August 30, 2017 |
|
SMT. URMILA DEVI Vs. STATE OF U.P. AND 5 OTHERS
|
January 17, 2017 |
|
SMT. USHA DEVI Vs. SMT. ANITA
|
September 18, 2017 |
|
SMT. USHA DEVI Vs. STATE OF U.P.,
|
May 19, 2017 |
|
SMT. USHA DEVI Vs. STATE OF U.P.,
|
October 14, 2017 |
|
SMT. USHA SHARMA Vs. THE STATE OF U.P. AND OTHERS
|
October 5, 2017 |
|
SMT. USHA SINGH Vs. ABHAY NARYAN SINGH
|
September 13, 2017 |
|
SMT. VANDANA Vs. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT AND ORS.
|
February 10, 2017 |
|
SMT. VIDYAWATI SRIVASTAVA Vs. THE STATE OF U.P. & OTHERS
|
March 20, 2017 |
|
SMT. VIMLA DEVI Vs. STATE OF UTTAR PRADESH
|
February 9, 2017 |
|
SMT. VIMLA DEVI AND ANOTHER Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. AND ANOTHER
|
February 21, 2017 |
|
SMT. VIMLA GATRI Vs. STATE OF U.P.
|
August 23, 2017 |
|
SMT. VISHESH TYAGI Vs. SMT. RAJNI TYAGI
|
January 3, 2017 |
|
SMT. VISHUN DEI DEVI Vs. STATE OF U.P. & OTHERS
|
July 31, 2017 |
|
SMT. ZOHARA BEGUM Vs. ABUL HASAN AND 10 OTHERS
|
February 16, 2017 |
|
SMT.SHASHI SHARMA Vs. STATE OF U.P.AND ORS
|
November 27, 2017 |
|
SMT.TANNO @ TARAWATI AND OTHERS Vs. STATE OF U.P.
|
August 3, 2017 |
|
SMT.ZOHRA FATIMA AND OTHERS Vs. ARVIND SINGH AND OTHERS
|
December 4, 2017 |
|
SNEHLATA KUMARI @ LAXMI Vs. STATE OF U P AND ANOTHER
|
January 10, 2017 |
|
SOBARAN Vs. BOARD OF REVENUE
|
February 28, 2017 |
|
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE THRU Vs. UNION OF INDIA THRU PRIN SECY MINISTRY OF HEALTH & 3 ORS
|
February 16, 2017 |
|
SOHAN YADAV AND 10 OTHERS Vs. GRAM SABHA MAHRAJ GANJ AND ANOTHER
|
November 22, 2017 |
|
SOLU @ SUBHAM SINGH (MINOR) Vs. STATE OF U P AND ANOTHER
|
November 13, 2017 |
|
SOM PRAKASH GUPTA Vs. STATE OF U P AND 2 OTHERS
|
April 11, 2017 |
|
SONALI SAKSENA Vs. MUKESH KUMAR VERMA AND 6 OTHERS
|
December 19, 2017 |
|
SONI DEVI Vs. STATE OF U.P. & 2 OTHERS
|
October 12, 2017 |
|
SOREN SINGH AND ANOTHER Vs. SRINATH AND 2 OTHERS
|
March 29, 2017 |
|
SPARSH (MINOR) Vs. STATE OF U.P.
|
April 7, 2017 |
|
SRI ANOOP KUMAR KAUSHAL Vs. SRI SHYAM KUMAR MAHESHWARI
|
May 3, 2017 |
|
SRI ANSAR ALI RANA Vs. STATE OF U.P.
|
May 17, 2017 |
|
SRI BHAGWAT PANDEY Vs. ADDL. DISTRICT JUDGE
|
March 30, 2017 |
|
SRI CHANDRAPAL AND 3 OTHERS Vs. SRI KANCHID AND 3 OTHERS
|
January 12, 2017 |
|
SRI DURGA BANSAL FERTILIZER LTD.,THRU. MANAGING DIRECTOR Vs. ZAITEK POLYBLENDS PVT.LTD.,THRU. AUTHORISED SIGNATORY & ORS.
|
February 10, 2017 |
|
SRI EKRAM CHAUDHARY AND OTHERS Vs. K.N. VERMA(DECEASED)
|
April 25, 2017 |
|
SRI HARI CHAND Vs. SMT. URMILA DEVI
|
November 8, 2017 |
|
SRI KULDEEP SINGH Vs. SMT. SHAHJAHAN & OTHERS
|
August 11, 2017 |
|
SRI MAHADEV MARKANDESHWAR JI MAHARAJ VIRAJMAN MANDIR Vs. SRI MATA DEEN
|
April 27, 2017 |
|
SRI MUNNA Vs. NAGAR NIGAM MEERUT
|
May 15, 2017 |
|
SRI PRAKASH Vs. STATE OF U.P. AND ANOTHER
|
September 5, 2017 |
|
SRI RAMESH CHANDRA Vs. STATE OF U.P.
|
October 24, 2017 |
|
SRI TEJ SINGH Vs. STATE OF U.P.
|
August 17, 2017 |
|
SRI VINOD KUMAR Vs. SMT. ANGURI DEVI
|
November 8, 2017 |
|
SRIJAN ANANT Vs. UNION OF INDIA AND 5 OTHERS
|
November 29, 2017 |
|
SRIKRISHNA Vs. STATE OF U P
|
December 14, 2017 |
|
SRIMATI SHARDA DEVI; ARVIND UPADHYAYA Vs. STATE OF U P
|
October 27, 2017 |
|
SRIPAL & 2 ORS. Vs. D.D.C., RAEBARELI & 4 ORS.
|
August 4, 2017 |
|
STAR CONSTRUCTION CO THRU M D ASHFAQ AHMAD KHAN Vs. STATE OF U P THRU PRIN SECY , PUBLIC WORKS DEPTT & 3 ORS
|
March 3, 2017 |
|
STARLIGHT BRUCHEM LTD. Vs. STATE OF U.P.,
|
May 31, 2017 |
|
STATE Vs. S I , R B SAROJ S O KAUDIA AND ORS
|
March 8, 2017 |
|
STATE Vs. N K MALHOTRA & OTHER
|
August 10, 2017 |
|
STATE Vs. DEEN DAYYAL AND OTHERS
|
May 24, 2017 |
|
STATE OF U P Vs. K P SINGH & OTHERS
|
December 18, 2017 |
|
STATE OF U P Vs. AZEEM AHMAD CONSTABLE (UNDER TRAINEE)
|
July 4, 2017 |
|
STATE OF U P Vs. J B SINGH
|
September 7, 2017 |
|
STATE OF U P Vs. SHYAMU
|
August 10, 2017 |
|
STATE OF U P Vs. GHANSHYAM SINGH AND ANOTHER
|
May 25, 2017 |
|
STATE OF U P Vs. KANHAI SINGH AND ANOTHER
|
May 17, 2017 |
|
STATE OF U P Vs. AMIR & OTHERS
|
May 23, 2017 |
|
STATE OF U P Vs. MANI RAM & OTHERS
|
May 23, 2017 |
|
STATE OF U P Vs. RAM PAL SINGH AND ANOTHER
|
March 23, 2017 |
|
STATE OF U P Vs. KALLOO
|
May 5, 2017 |
|
STATE OF U P Vs. KANDHAI LAL & OTHERS
|
May 5, 2017 |
|
STATE OF U P Vs. RAJ VIJAY & 2 OTHERS
|
August 1, 2017 |
|
STATE OF U P Vs. SHIV BHADUR SINGH
|
June 2, 2017 |
|
STATE OF U P Vs. SHIVSHANKAR MISRA @ NNKAU AND OTHERS
|
May 4, 2017 |
|
STATE OF U P Vs. SHIV SHANKER AND OTHERS
|
August 1, 2017 |
|
STATE OF U P AND 2 OTHERS Vs. JAYANTI DEVI
|
May 16, 2017 |
|
STATE OF U P AND OTHERS Vs. RAJESH KUMAR RAI AND ANOTHER
|
March 27, 2017 |
|
STATE OF U P AND OTHERS Vs. ASHOK KUMAR SHARMA & ANOTHER
|
August 22, 2017 |
|
STATE OF U P AND OTHERS Vs. MAHESH CHANDRA SHARMA AND ANOTHER
|
August 29, 2017 |
|
STATE OF U P AND OTHERS Vs. RAM CHANDAR VERMA AND ANR ; MALIK SHAKIL AHMAD
|
November 24, 2017 |
|
STATE OF U P AND OTHERS Vs. RAMESH CHANDRA DUBEY AND ANOTHER
|
March 24, 2017 |
|
STATE OF U P THR PRIN SECY JAIL ADMINISTRATION & REFORMS& ANR Vs. NANAK SHARAN SRIVASTAVA AND ANOTHER
|
December 20, 2017 |
|
STATE OF U P THROUGH PRIN SECY HOME LKO & 2 ORS Vs. GHANENDRA SINGH & ANOTHER
|
October 26, 2017 |
|
STATE OF U P THROUGH PRIN SECY P W D Vs. DINESH CHANDRA GUPTA AND ANOTHER
|
March 23, 2017 |
|
STATE OF U P THROUGH PRINCIPAL SECRETARY AGRICULTURE DEPARTMENT LUCKNOW Vs. RISHI RAJ SINGH AND ANOTHER; MAHIPAL SINGH AND ANOTHER; PRATAP NARAIN KATIYAR AND ANOTHER; LAL BABU SINGH AND ANOTHER; MANGALA PRASAD SINGH AND ANOTHER; ADESH KUMAR BISHNOI AND ANOTHER; MUKESH KUMAR SRIVASTAVA AND 2 OTHERS
|
September 8, 2017 |
|
STATE OF U P THROUGH PRINCIPAL SECRETARY FOREST Vs. NIYAJ AHMAD S/O LATE M ALI
|
April 12, 2017 |
|
STATE OF U P THROUGH PRINCIPAL SECRETARY IRRIGATION & 2 ORS Vs. AHMAD FAUZI ANSARI & ANR
|
April 7, 2017 |
|
STATE OF U P THROUGH PRINCIPAL SECRETARY JAIL ADMINISTRATION AND ANOTHER Vs. MADHUSUDAN DUTT TRIPATHI S/O AYODHYA NATH TRIPATHI AND ANOTHER
|
April 17, 2017 |
|
STATE OF U P THROUGH PRINCIPAL SECRETARY JAIL AND ANOTHER Vs. R K TRIPATHI AND ANOTHER
|
April 4, 2017 |
|
STATE OF U P THROUGH PRINCIPAL SECRETARY P W D & ANR Vs. LATIF AHMAD KHAN
|
April 18, 2017 |
|
STATE OF U P THROUGH SECRETARY FOREST LKO & 2 ORS Vs. SANT KUMAR TEWARI & ANOTHER
|
April 21, 2017 |
|
STATE OF U P THROUGH SECRETARY HOME & 2 ORS Vs. GOPAL SINGH & ANR
|
March 23, 2017 |
|
STATE OF U P THROUGH SECRETARY, HOME & ORS Vs. RAJENDRA SINGH S/O KABOOL SINGH & ANR
|
April 17, 2017 |
|
STATE OF U P THROUGH THE PRINCIPAL SECY TRANSPORT & OTHERS Vs. GYAN PRAKASH PATHAK AND OTHERS
|
December 11, 2017 |
|
STATE OF U P THRU PRIN SECY DEPTT OF FOREST CIVIL SECTT &ORS Vs. PALTU RAM AND ANOTHER
|
December 18, 2017 |
|
STATE OF U P THRU PRIN SECY HOME & 2 ORS Vs. ASHISH KUMAR SINGH & 2 ORS
|
April 19, 2017 |
|
STATE OF U P THRU PRIN SECY INDUSTRIES DEPTT LKO & 2 ORS Vs. ABDUL MALIK & ANR
|
November 24, 2017 |
|
STATE OF U P THRU PRIN SECY LOK NIRMAN & 4 ORS Vs. VINOD KUMAR
|
April 11, 2017 |
|
STATE OF U P THRU PRIN SECY R E S & ANR Vs. RADHEY SHYAM PANDEY & 3 ORS
|
March 7, 2017 |
|
STATE OF U P THRU PRINCIPAL SECRETARY & OTHERS Vs. ABHISHEK BHARDWAJ
|
November 10, 2017 |
|
STATE OF U P THRU SECRETARY AGRICULTURE & ORS Vs. SABHAJIT SINGH S/O SADAFAL SINGH & ANR
|
March 31, 2017 |
|
STATE OF U P THRU SECRETARY SECONDARY EDUCATION AND 5 ORS Vs. MANGALI PRASAD VERMA AND 2 ORS
|
September 13, 2017 |
|
STATE OF U.P Vs. KAMAL JEET SINGH
|
August 4, 2017 |
|
STATE OF U.P Vs. BHOOP NARAYAN RAI & ANR.
|
December 13, 2017 |
|
STATE OF U.P Vs. RAVIJESH MATHUR
|
October 11, 2017 |
|
STATE OF U.P THROUGH PRINCIPAL SECRETARY DEPARTMENT OF FINANCE GOVERNMENT OF U.P Vs. PHAGOO RAM AND ANOTHER
|
January 17, 2017 |
|
STATE OF U.P. Vs. VISHNU DUTT SHUKLA
|
May 31, 2017 |
|
STATE OF U.P. Vs. TAHIR KHAN & OTHERS
|
August 4, 2017 |
|
STATE OF U.P. Vs. SOVARAN AND ANOTHER
|
July 21, 2017 |
|
STATE OF U.P. Vs. SOVARAN
|
July 21, 2017 |
|
STATE OF U.P. Vs. BADAN SINGH AND ANOTHER
|
February 10, 2017 |
|
STATE OF U.P. Vs. MOHD. SHAFI @ GUDDU
|
February 7, 2017 |
|
STATE OF U.P. Vs. RAM NARESH SINGH AND 3 OTHERS
|
February 7, 2017 |
|
STATE OF U.P. Vs. RIYAJ
|
February 7, 2017 |
|
STATE OF U.P. Vs. SMT. KAISHUN NIHSA
|
July 13, 2017 |
|
STATE OF U.P. Vs. SUKHHO & OTHERS
|
January 12, 2017 |
|
STATE OF U.P. Vs. KUNWAR PAL SINGH,
|
May 30, 2017 |
|
STATE OF U.P. Vs. YUDHISHTHIR SINGH
|
March 6, 2017 |
|
STATE OF U.P. Vs. BRIJESH YADAV
|
April 20, 2017 |
|
STATE OF U.P. Vs. MOHAMMAD AFZAL
|
May 16, 2017 |
|
STATE OF U.P. Vs. SURESH CHANDRA PATHAK AND ANOTHER
|
April 21, 2017 |
|
STATE OF U.P. Vs. NOORUDDIN
|
April 24, 2017 |
|
STATE OF U.P. Vs. SANTOSH KUMAR SARAN
|
April 28, 2017 |
|
STATE OF U.P. Vs. VIKRANT TOMAR
|
May 17, 2017 |
|
STATE OF U.P. Vs. RAM KISHORE NIGAM
|
May 4, 2017 |
|
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT
|
May 15, 2017 |
|
STATE OF U.P. Vs. JAGPAT SINGH
|
April 4, 2017 |
|
STATE OF U.P. Vs. SMT. SUMAN MISHRA
|
February 28, 2017 |
|
STATE OF U.P. Vs. PRAMOD PATHAK
|
February 8, 2017 |
|
STATE OF U.P. Vs. KANHAIYA TIWARI
|
May 8, 2017 |
|
STATE OF U.P. Vs. EMMNUEL SINGH AND ANOTHER
|
May 19, 2017 |
|
STATE OF U.P. Vs. THE D.J. VARANASI AND OTHERS
|
August 17, 2017 |
|
STATE OF U.P. Vs. PAWAN KUMAR SHARMA AND ANOTHER
|
May 24, 2017 |
|
STATE OF U.P. Vs. INDRA PAL & OTHERS
|
May 4, 2017 |
|
STATE OF U.P. Vs. SHAUKEEN SINGH S/O BHUSE SINGH & ANR.
|
April 10, 2017 |
|
STATE OF U.P. Vs. HARI SHARAN SINGH (INRE 6716 S/S 2005)
|
March 29, 2017 |
|
STATE OF U.P. Vs. KM. ASHA
|
January 17, 2017 |
|
STATE OF U.P. Vs. ASOK PANDE
|
August 25, 2017 |
|
STATE OF U.P. Vs. SUBODH KUMAR GUPTA
|
May 11, 2017 |
|
STATE OF U.P. Vs. RANDHIR SINGH
|
July 5, 2017 |
|
STATE OF U.P. Vs. SMT. SHIV RANI
|
January 12, 2017 |
|
STATE OF U.P. Vs. SMT. PRAKASHWATI
|
September 21, 2017 |
|
STATE OF U.P. Vs. RAM NARAYAN SRIVSTVA
|
October 27, 2017 |
|
STATE OF U.P. Vs. SUSHIL KUMAR MISHRA
|
August 30, 2017 |
|
STATE OF U.P. Vs. ANIL
|
May 30, 2017 |
|
STATE OF U.P. Vs. VIJENDRA @ KALA AND OTHERS
|
May 30, 2017 |
|
STATE OF U.P. Vs. HARENDRA SINGH AND OTHERS
|
October 7, 2017 |
|
STATE OF U.P. Vs. MADAN KUMAR AGARWAL AND 2 OTHERS
|
November 20, 2017 |
|
STATE OF U.P. Vs. NANDRAM AND ANOTHER
|
December 20, 2017 |
|
STATE OF U.P. Vs. PREMRAJ KANNAUJIYA
|
May 17, 2017 |
|
STATE OF U.P. Vs. S.K.S. RANA
|
January 12, 2017 |
|
STATE OF U.P. Vs. GIRISH PAL
|
May 11, 2017 |
|
STATE OF U.P. Vs. SMT. KANEEZ
|
July 14, 2017 |
|
STATE OF U.P. Vs. SMT. KAMINI DEVI
|
July 31, 2017 |
|
STATE OF U.P. Vs. DEVENDRA KUMAR SHARMA AND ORS.
|
October 31, 2017 |
|
STATE OF U.P. & ANOTHER Vs. CHIEF CONTROLLING REVENUE AUTHORITY, U.P. ALLD. & ANR.
|
August 4, 2017 |
|
STATE OF U.P. & OTHERS Vs. RAJ KUMAR SRIVASTAVA & OTHERS
|
October 5, 2017 |
|
STATE OF U.P. & OTHERS Vs. SRI CHUNNU KHAN
|
March 20, 2017 |
|
STATE OF U.P. (MAJOR B.C) Vs. GAYATRI PRASAD PRAJAPATI AND OTHER
|
April 28, 2017 |
|
STATE OF U.P. (MAJOR B.C.) Vs. GAYATRI PRASAD PRAJAPATI AND ORS.
|
May 26, 2017 |
|
STATE OF U.P. (STATE APPEAL) Vs. PREM SHANKAR AND OTHERS
|
January 11, 2017 |
|
STATE OF U.P. (STATE APPEAL) Vs. KAILASH
|
May 8, 2017 |
|
STATE OF U.P. AND 2 ORS. Vs. ATAR SINGH
|
September 5, 2017 |
|
STATE OF U.P. AND 3 OTHERS Vs. SMT. SARIKA SINGH
|
September 13, 2017 |
|
STATE OF U.P. AND ANOTHER Vs. CLASS IV EMPLOYEES ASSOCIATION, HIGH COURT AND 2 OTHERS
|
April 27, 2017 |
|
STATE OF U.P. AND ANOTHER Vs. SMT. GIRIJA DEVI AND OTHERS
|
October 10, 2017 |
|
STATE OF U.P. AND ANOTHER Vs. THE A.D.J., ANPARA/PIPRI, SONBHADRA AND ANOTHER
|
September 15, 2017 |
|
STATE OF U.P. AND ANOTHER Vs. MANISH KUMAR GUPTA AND ANOTHER
|
August 4, 2017 |
|
STATE OF U.P. AND OTHER Vs. BHIM SEN SHARMA AND ANOTHER
|
March 27, 2017 |
|
STATE OF U.P. AND OTHERS Vs. LAIK AHMAD AND OTHERS
|
March 29, 2017 |
|
STATE OF U.P. AND OTHERS Vs. CHANDRA PRAKASH MISHRA AND ANOTHER
|
March 4, 2017 |
|
STATE OF U.P. AND OTHERS Vs. MUNNEY LAL AND ANOTHER
|
January 20, 2017 |
|
STATE OF U.P. AND OTHERS Vs. ASHTEBHUJA MISHRA AND ANOTHER
|
May 19, 2017 |
|
STATE OF U.P. AND OTHERS Vs. RAJ MANI SINGH AND ANOTHER
|
August 24, 2017 |
|
STATE OF U.P. AND OTHERS Vs. SMT. SUMAN SINGH AND ANOTHER
|
November 10, 2017 |
|
STATE OF U.P. AND OTHERS Vs. SHASHTHI DUTT SHASTRI AND OTHERS
|
August 21, 2017 |
|
STATE OF U.P. AND OTHERS Vs. KESHARI PRASAD SINGH
|
May 8, 2017 |
|
STATE OF U.P. AND OTHERS Vs. GORAKH NATH PANDEY AND OTHERS
|
December 21, 2017 |
|
STATE OF U.P. AND OTHERS Vs. RAM BHAROSEY LAL (SINCE DECEASED) AND OTHERS
|
January 3, 2017 |
|
STATE OF U.P. THRO. PRIN. SECY. COOPERATIVE LKO. AND ANR. Vs. KAWAL DHARI SINGH 5676 (M/B) 2009
|
September 13, 2017 |
|
STATE OF U.P. THROUGH PRINCIPAL SECRETARY INSTITUTIONAL FINANCE LKO. Vs. GULAB CHANDRA
|
April 21, 2017 |
|
STATE OF U.P. THROUGH SECRETARY HOME POLICE AND OTHERS Vs. MAM CHAND TYAGI S/O LATE AMAR CHAND TYAGI AND ANOTHER
|
April 28, 2017 |
|
STATE OF U.P. THROUGH SECRETARY MEDICAL HEALTH & 3 ORS. Vs. SMT. NOORJAHAN & ANR.
|
April 3, 2017 |
|
STATE OF U.P. THROUGH SECY. RURAL DEVP. DEPTT. SECTT.LKO. Vs. SHRI ANANT RAM AWASTHI AND ORS.
|
February 10, 2017 |
|
STATE OF U.P. THROUGH THE SECRETARY, DEPARTMENT OF COOPERATIVE, CIVIL SECRETARIAT, LUCKNOW Vs. ADITYA PRASAD SRIVASTAVA AND ANOTHER
|
January 17, 2017 |
|
STATE OF U.P. THRU CHIEF SECY Vs. SHAMBHOO NATH PANDEY
|
February 7, 2017 |
|
STATE OF U.P. THRU SECY. Vs. KESHAV PANDEY
|
February 3, 2017 |
|
STATE OF U.P. THRU SECY. NAGAR VIKAS & ANOTHER Vs. RAMA SHANKAR DIXIT & ANR.
|
July 11, 2017 |
|
STATE OF U.P. THRU. PRIN. SEC. HOME AND 3 OTHERS Vs. SATYANAM
|
September 6, 2017 |
|
STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. 2 AND ORS. Vs. DEVENDRA KUMAR DUBEY AND ANR.
|
January 20, 2017 |
|
STATE OF U.P. THRU. PRIN. SECY. JAIL ADMINISTRATION LKO. AND 3 ORS Vs. SHYAM NARAYAN ZEENAT & ANR.
|
January 20, 2017 |
|
STATE OF U.P. THRU. PRIN. SECY., AGRICULTURE AND 3 OTHERS Vs. KULDEEP THAKUR (INRE 10144 S/S 2016)
|
March 1, 2017 |
|
STATE OF U.P. THRU. PRIN.SECY., PUBLIC WORKS DEPTT.& 4 OTHERS Vs. RAM CHANDRA DWIVEDI (METH) & ANR. (IN RE 7723 S/S 2013)
|
April 6, 2017 |
|
STATE OF U.P. THRU. SECRETARY BASIC EDUCATION & OTHERS Vs. BABADEEN YADAV (INRE 8067 S/S 2016)
|
March 8, 2017 |
|
STATE OF UP THROUGH PRIN SECY IRRIGATION Vs. RAM PRAKASH TEWARI
|
March 9, 2017 |
|
STATE OF UTTAR PARDESH Vs. SRI PRAMOD KUMAR DUBEY
|
September 21, 2017 |
|
STATE OF UTTAR PARDESH Vs. FATEH BAHADUR SINGH
|
August 9, 2017 |
|
STATE OF UTTAR PRADESH AND OTHERS Vs. RAVINDRA KUMAR SAINI
|
September 1, 2017 |
|
STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY AND OTHERS Vs. KALPANA VERMA AND ANOTHER
|
September 6, 2017 |
|
STATE OF UTTAR PRADESH,THROUGH PRINCIPAL SECRETARY Vs. R K TRIPATHI
|
April 12, 2017 |
|
SUB-INSPECTOR SHYAM VEER SINGH Vs. STATE OF U P THRU PRIN SECY (HOME DEPTT )CIVIL SECTT & ORS
|
December 4, 2017 |
|
SUBEDAR Vs. STATE OF U.P.
|
April 6, 2017 |
|
SUBHAS CHAND Vs. MAHESH CHANDRA AGRAWAL
|
May 31, 2017 |
|
SUBHASH Vs. STATE OF U.P.
|
March 22, 2017 |
|
SUBHASH CHAND Vs. STATE OF U.P.
|
August 24, 2017 |
|
SUBHASH CHANDRA Vs. STATE OF U.P.
|
April 19, 2017 |
|
SUBHASH CHANDRA 2927(S/S)2009 Vs. STATE OF U.P. THROUGH THE SECRETARY DEPARTMENT OF HOME LKO. AND OTHERS
|
January 10, 2017 |
|
SUBHASH CHANDRA GULATI Vs. GENERAL OFFICER COMMANDING IN CHIEF H Q CENTRAL
|
November 3, 2017 |
|
SUBHASH CHANDRA SAXENA Vs. RAVINDRA KUMAR GAUR AND 2 OTHERS
|
August 21, 2017 |
|
SUBHASH HARIJAN Vs. STATE OF U.P.
|
April 21, 2017 |
|
SUBHASH SAXENA @ LAL BABU Vs. STATE OF U P & ANOTHER
|
July 31, 2017 |
|
SUBHASH SINGH THAKUR Vs. STATE OF U P AND 3 OTHERS
|
August 23, 2017 |
|
SUBHASH SON OF JAGANNATH BHURJI Vs. STATE OF U.P.
|
November 2, 2017 |
|
SUBODH Vs. STATE OF U.P.
|
January 12, 2017 |
|
SUBODH SINGH Vs. STATE OF U.P.
|
March 23, 2017 |
|
SUBROS EMPLOYEES ASSOCIATION Vs. STATE OF U.P. THRU SECRY.
|
April 17, 2017 |
|
SUDAMA & ANOTHER Vs. STATE OF U P
|
July 25, 2017 |
|
SUDAMA PRASAD Vs. STATE OF U P AND 6 ORS
|
December 19, 2017 |
|
SUDAMA YADAV AND 9 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
November 7, 2017 |
|
SUDARSHAN & OTHERS Vs. BOARD OF REVENUE, U.P. & 5 OTHERS
|
August 16, 2017 |
|
SUDERSHAN Vs. STATE OF U P & OTHERS
|
November 1, 2017 |
|
SUDERSHAN KUMAR Vs. STATE OF U P & ANR
|
May 30, 2017 |
|
SUDESHPAL Vs. STATE OF U P
|
February 22, 2017 |
|
SUDHAKAR Vs. STATE OF U.P. AND 4 OTHERS
|
January 3, 2017 |
|
SUDHAKAR RASTOGI Vs. STATE OF U.P.
|
July 18, 2017 |
|
SUDHAKAR RASTOGI Vs. STATE OF U.P.
|
September 12, 2017 |
|
SUDHAKAR RASTOGI Vs. STATE OF U P
|
July 31, 2017 |
|
SUDHANSHU MISRA Vs. FIITJEE LTD.
|
July 27, 2017 |
|
SUDHEER KUMAR Vs. STATE OF U.P.
|
August 9, 2017 |
|
SUDHIR Vs. SMT. PAVITRA AND 12 ORS.
|
September 20, 2017 |
|
SUDHIR GUPTA AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
September 14, 2017 |
|
SUDHIR MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 19, 2017 |
|
SUDHIRENDRA & 13 OTHERS Vs. STATE OF U P & 5 OTHERS
|
December 21, 2017 |
|
SUHAIL AHMAD Vs. STATE OF U.P.
|
May 12, 2017 |
|
SUKAI MADHESHIYA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 14, 2017 |
|
SUKAI, SON OF SONEY LAL KISAN Vs. STATE OF U P
|
February 16, 2017 |
|
SUKH DEV Vs. STATE OF U.P.
|
March 22, 2017 |
|
SUKHBIRI AND ANOTHER Vs. STATE OF U P
|
February 3, 2017 |
|
SUKHDEO AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
October 7, 2017 |
|
SUKHDEO GAUR Vs. STATE
|
May 31, 2017 |
|
SUKHDEYI & OTHERS Vs. STATE OF U P THRU SECY & OTHERS
|
November 14, 2017 |
|
SUKHLAL SINGH Vs. ADDITIONAL DISTRICT JUDGE SITAPUR AND OTHERS
|
November 28, 2017 |
|
SUKHPAL Vs. ADDITIONAL COMMISSIONER
|
April 18, 2017 |
|
SUKUMAR NAND LAL SHAH Vs. STATE OF U.P. AND ANOTHER
|
May 24, 2017 |
|
SULTAN KHAN Vs. STATE
|
April 13, 2017 |
|
SUMAN DEVI Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION)
|
December 8, 2017 |
|
SUMAN TIWARI Vs. PUNJAB NATIONAL BANK AND OTHERS
|
August 24, 2017 |
|
SUMANPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
March 3, 2017 |
|
SUNARI DEVI Vs. BOARD OF REVENUE
|
August 24, 2017 |
|
SUNAUVVAR Vs. STATE OF U.P.
|
February 9, 2017 |
|
SUNDAR GARDEN WELFARE ASSOCIATION Vs. STATE OF U.P.
|
September 5, 2017 |
|
SUNDER BHARTI Vs. STATE OF U.P. AND 6 OTHERS
|
May 29, 2017 |
|
SUNEEL Vs. COMMISSIONER GORAKHPUR DIV. & OTHERS
|
August 10, 2017 |
|
SUNEEL KUMAR AND 46 ORS. Vs. STATE OF U.P. AND 3 ORS.
|
October 7, 2017 |
|
SUNEEL KUMAR SHARMA Vs. UNION OF INDIA THRU CHAIRMAN & OTHERS
|
August 8, 2017 |
|
SUNEETA GUPTA AND ORS Vs. STATE OF U P THRU SECY , HOME & ORS
|
February 16, 2017 |
|
SUNIL BHARTI MITTAL M/S BHARTI AIRTEL LIMITED Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
February 9, 2017 |
|
SUNIL KUMAR Vs. STATE OF U P THRU PRIN SECY (ENERGY) LKO & 2 ORS
|
January 31, 2017 |
|
SUNIL KUMAR @ SANDEEP KUMAR Vs. BILAL AND 3 OTHERS
|
November 30, 2017 |
|
SUNIL KUMAR @ SONU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 20, 2017 |
|
SUNIL KUMAR DWIVEDI Vs. STATE OF U P AND ANOTHER
|
June 22, 2017 |
|
SUNIL KUMAR GUPTA Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY P W D LUCKNOW AND OTHERS
|
May 5, 2017 |
|
SUNIL KUMAR MISHRA Vs. UNION OF INDIA
|
December 18, 2017 |
|
SUNIL KUMAR NIGAM & 5 OTHERS Vs. ASHA (DEAD) & OTHERS
|
August 21, 2017 |
|
SUNIL KUMAR RASTOGI Vs. COMMISSIONER OF INCOME TAX, MEERUT
|
November 22, 2017 |
|
SUNIL KUMAR SHARMA AND ANOTHER Vs. STATE OF U.P.
|
October 23, 2017 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P THRU PRIN SECY STAMP & REGISTRATION LKO & ANR
|
April 17, 2017 |
|
SUNIL KUMAR TIWARI Vs. OM PRAKASH TIWARI AND 2 OTHERS
|
October 23, 2017 |
|
SUNIL KUMAR VERMA Vs. STATE OF UTTAR PRADESH
|
September 19, 2017 |
|
SUNIL KUMAR YADAV Vs. UNION OF INDIA
|
August 30, 2017 |
|
SUNIL RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 14, 2017 |
|
SUNINDER SANDHA Vs. STATE OF U P & OTHERS
|
October 12, 2017 |
|
SUNIT KUMAR Vs. KRISHNA KUMAR AGRAWAL
|
October 24, 2017 |
|
SUNITA RAI AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 7, 2017 |
|
SUNITA YADAV & OTHERS Vs. ORIENTAL INSURANCE CO LTD & OTHERS
|
December 15, 2017 |
|
SUNITA YADAV AND 5 OTHERS Vs. STATE OF U.P. THRU. PRIN.SECY., PANCHAYATI RAJ AND 3 OTHERS
|
May 2, 2017 |
|
SUNITA YADAV AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
April 3, 2017 |
|
SUNNY MOHAN Vs. CHIEF JUDICIAL MAGISTRATE, BULAND SHAHAR AND ANOTHER
|
December 12, 2017 |
|
SUPER INFRAHEIGHTS(A PARTNERSHIP FIRM)THRU.ITS PARTNER & ANR. Vs. STATE OF U.P. THRU. PRIN. SECY. TAX & REGISTRATION & ORS.
|
March 28, 2017 |
|
SUPERINTENDING ENGINEER, ELECTRICITY URBAN DIST. DIVISION Vs. SMT. POONAM SINGH AND 2 OTHERS
|
October 27, 2017 |
|
SURAI NARAYAN JAISWAL @ KUKOO Vs. STATE OF U P
|
August 2, 2017 |
|
SURAJ BALI SINGH Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE
|
May 8, 2017 |
|
SURAJ BHAN KARWARIYA @ SURYABHAN Vs. SWATI AGARWAL
|
September 15, 2017 |
|
SURAJ BHAN KARWARIYA @ SURYABHAN Vs. STATE OF U.P.
|
September 15, 2017 |
|
SURAJ GUPTA Vs. STATE OF U.P. AND ANOTHER
|
November 1, 2017 |
|
SURAJ PRASAD Vs. STATE OF U.P.
|
December 6, 2017 |
|
SURAJMAL Vs. STATE OF U.P.
|
March 3, 2017 |
|
SURAJMUKHI DEVI Vs. RAMESH GUPTA AND 5 OTHERS
|
October 30, 2017 |
|
SURANTI DEVI Vs. STATE OF U P AND 2 OTHERS
|
October 31, 2017 |
|
SURENDRA Vs. STATE
|
August 29, 2017 |
|
SURENDRA @ BHURE Vs. STATE OF U.P.
|
October 23, 2017 |
|
SURENDRA @ SHYAM LAL & OTHERS Vs. STATE OF U P
|
November 13, 2017 |
|
SURENDRA BAHADUR SINGH Vs. STATE OF U.P. THROUGH ITS SECY.BASIC
|
March 1, 2017 |
|
SURENDRA KUMAR AHUJA Vs. WAZEER CHAND AHUJA
|
January 20, 2017 |
|
SURENDRA KUMAR SRIVASTAVA Vs. U.P.AVAS EVAM VIKAS PARISHAD ...
|
December 21, 2017 |
|
SURENDRA KUMAR VERMA Vs. STATE OF U.P. AND ANOTHER
|
November 9, 2017 |
|
SURENDRA KUMAR YADAV Vs. STATE OF U.P. THRU. SECY. CO-OPERATIVE DEPTT. & ORS.
|
April 25, 2017 |
|
SURENDRA NATH YADAV Vs. DEBT RECOVERY OFFICER
|
August 1, 2017 |
|
SURENDRA PAL Vs. STATE OF U.P.
|
February 27, 2017 |
|
SURENDRA PAL SINGH AND OTHERS Vs. STATE OF U P AND ANR
|
May 29, 2017 |
|
SURENDRA PAL VERMA SON OF BABU RAM VERMA Vs. STATE OF U P
|
February 15, 2017 |
|
SURENDRA SHARMA Vs. STATE OF U P AND ANOTHER
|
February 16, 2017 |
|
SURENDRA SINGH AND OTHERS Vs. M/S SMART MONEY FINANCIAL SERVICES AND OTHERS
|
January 5, 2017 |
|
SURENDRA SINGH BAGGA @ RAJA SARDAR Vs. STATE OF U.P.
|
February 8, 2017 |
|
SURENDRA SINGH YADAV Vs. STATE OF U.P.
|
November 6, 2017 |
|
SURENDRA YADAV Vs. UNION OF INDIA
|
May 16, 2017 |
|
SURESH Vs. STATE OF U P
|
May 25, 2017 |
|
SURESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 12, 2017 |
|
SURESH & ANOTHER Vs. STATE OF U P
|
July 21, 2017 |
|
SURESH AND ANOTHER Vs. SRI RAM BHAROSEY LAL GUPTA AND OTHERS
|
November 10, 2017 |
|
SURESH CHAND RAJAN & ANOTHER Vs. STATE OF U P & ANOTHER
|
July 6, 2017 |
|
SURESH CHANDRA Vs. STATE OF U P AND ANOTHER
|
May 30, 2017 |
|
SURESH CHANDRA GUPTA Vs. SMT. MUNNI DEVI
|
May 29, 2017 |
|
SURESH DHAR DUBEY Vs. UNION OF INDIA & OTHERS
|
December 18, 2017 |
|
SURESH DUTT PANDEY Vs. STATE OF U P THRU PRIN SECY HOME AND ORS
|
February 20, 2017 |
|
SURESH KUMAR GUPTA @ CHANDU Vs. UNION OF INDIA
|
December 19, 2017 |
|
SURESH KUMAR MAURYA Vs. SMT. HIRAMANI GUPTA AND 3 OTHERS
|
April 6, 2017 |
|
SURESH KUMAR TRIPATHI Vs. SANKATHA PRASAD AGRAHARI
|
March 30, 2017 |
|
SURESH PRASAD Vs. UNION OF INDIA
|
July 17, 2017 |
|
SURESH PRATAP SINGH Vs. STATE OF U.P THRU PRIN SECY FOOD & RASAD LKO AND OTHERS
|
January 19, 2017 |
|
SURESH RAM Vs. U P POWER CORPORATION LTD LKO THROU CHAIRMAN AND ORS
|
May 10, 2017 |
|
SURESH SINGH Vs. STATE OF U.P.
|
January 17, 2017 |
|
SURESH UPADHYAYA Vs. STATE OF U P THRU PRIN SECY , DEPTT OF HOME & 4 OTHERS
|
December 8, 2017 |
|
SURESHWAR SINGH Vs. SARAL CHAUHAN AND OTHERS
|
August 9, 2017 |
|
SURJEE DEVI Vs. U.P. STATE ROAD TRANSPORT CORPORATION
|
May 17, 2017 |
|
SURJEET ALIAS BHOLA Vs. UNION OF INDIA
|
May 30, 2017 |
|
SURKAHEY @ RAM SAMUJH Vs. STATE OF U.P.
|
August 17, 2017 |
|
SURVESH KUMAR Vs. STATE OF U P AND 5 OTHERS
|
October 23, 2017 |
|
SURYA BHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAI BARELI
|
August 1, 2017 |
|
SURYA BIR SRIVASTAVA Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
August 22, 2017 |
|
SURYA NARAIN Vs. D D C & OTHERS
|
December 22, 2017 |
|
SURYA PRAKASH AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 27, 2017 |
|
SURYA PRAKASH SINGH ALIAS CHABHA SINGH Vs. STATE OF U.P.
|
June 2, 2017 |
|
SUSHIL CHAUBEY Vs. STATE OF U P
|
July 18, 2017 |
|
SUSHIL KUMAR Vs. STATE OF U.P.
|
May 2, 2017 |
|
SUSHIL KUMAR Vs. D.D.C., GORAKHPUR AND OTHERS
|
October 7, 2017 |
|
SUSHIL KUMAR Vs. HARI DATT SHARMA AND 2 OTHERS
|
September 21, 2017 |
|
SUSHIL KUMAR AND ANOTHER Vs. SAMPARK LOJASTIC PRIVATE LIMITED AND ANOTHER
|
April 26, 2017 |
|
SUSHIL KUMAR PARICHA Vs. COMMISSIONER, COMMERCIAL TAX
|
December 12, 2017 |
|
SUSHIL KUMAR RAI Vs. STATE OF U.P. AND 6 OTHERS
|
August 21, 2017 |
|
SUSHIL KUMAR SHARMA Vs. RAJESH KUMAR PANDEY S S P DISTT ALIGARH
|
December 6, 2017 |
|
SUSHIL KUMAR SHARMA AND OTHERS Vs. STATE OF U.P.
|
August 10, 2017 |
|
SUSHIL KUMAR SRIVASTAVA Vs. VIKASH BUDHWAR
|
November 1, 2017 |
|
SUSHIL KUMAR YADAV Vs. STATE OF U.P.
|
June 8, 2017 |
|
SUSHIL KUMAR YADAV AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
October 31, 2017 |
|
SUSHILA DEVI Vs. RAJNIKANT SINGH
|
November 2, 2017 |
|
SUSWANI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), LUCKNOW
|
August 24, 2017 |
|
SUTAPA SINHA AND OTHERS Vs. STATE OF U P AND OTHERS
|
January 9, 2017 |
|
SWAMI NATH Vs. STATE OF U.P. AND OTHERS
|
January 10, 2017 |
|
SWAMI NATH, SON OF BISHESHWAR ALIAS RAMESHWAR; JAMUNA PRASAD; GANGA PRASAD; RAM NATH; KRIPA RAM; SATYA RAM Vs. STATE OF U P
|
December 8, 2017 |
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SWAMI PRASAD & OTHERS Vs. STATE OF U P
|
September 1, 2017 |
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SWAMI VASUDEVANAND SARASWATI DISCIPLE OF SWAMI SHANTANAND SARASWATI Vs. JAGAT GURU SHANKARCHARYA, JYOTISHPEETH PEETHADESHWAR SRI SWAMI SWAROOPANAND SARASWATI
|
September 22, 2017 |
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SWAMIDEEN Vs. STATE OF U.P.
|
February 20, 2017 |
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SWAPNA DAS GUPTA & OTHERS Vs. RAJIV KAPOOR & OTHERS
|
April 20, 2017 |
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SWETA PANDEY AND 2 OTHERS Vs. STATE OF U.P. THRU PRIN. SECY. AND 4 OTHERS
|
February 3, 2017 |
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SYED ASAD AHMAD @ SHAKIB Vs. UNION OF INDIA THRU INTELLIGENCE OFFICER
|
February 14, 2017 |
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SYED FARHAT ALI Vs. STATE OF U.P. AND 4 OTHERS
|
September 18, 2017 |
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SYED HAMMAD ASHRAF AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 24, 2017 |
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SYED MAHTAB ALI Vs. STATE OF U P
|
October 30, 2017 |
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SYED MANSOOR HASAN RIZVI Vs. DIRECTOR, LOCAL BODIES AND OTHERS
|
March 9, 2017 |
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SYED MOHAMMAD AHMAD Vs. UNION OF INDIA AND OTHERS
|
October 30, 2017 |
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SYED MUKHTAR HUSAIN Vs. SHABAN ALI AND OTHERS
|
November 23, 2017 |
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SYED SHAKEB ASHRAF AND 3 OTHERS Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF BASIC EDU. LUCKNOW AND OTHERS
|
April 13, 2017 |
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SYED WASEEM RIZVI Vs. UNION OF INDIA THRU. SECY. DEPTT. OF CULTURE NEW DELHI & ORS.
|
March 22, 2017 |
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SYED ZEESHAN HAIDER Vs. STATE OF U.P. AND OTHERS
|
December 1, 2017 |
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TABASSUM Vs. STATE OF U.P.
|
December 22, 2017 |
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TALLAN & OTHERS Vs. STATE OF U P
|
July 19, 2017 |
|
TANNO Vs. STATE OF U P
|
August 3, 2017 |
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TANVEER AHMAD KHAN AND 3 OTHERS Vs. STATE OF U P THRU SECY AND 3 OTHERS
|
January 25, 2017 |
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TANVEER AHMAD SIDDIQUIE Vs. UTTAR PRADESH INFORMATION COMMISSION THRU REGISTRAR & ORS
|
September 15, 2017 |
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TANWEER ALAM Vs. U.P. COOPERATIVE SPINNING MILLS FED. LTD.
|
August 31, 2017 |
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TAPA NATH Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 25, 2017 |
|
TARA DEVI Vs. STATE
|
October 11, 2017 |
|
TARGAON MATSYA JEEVI SAHKARI SAMITI LTD. Vs. DEPUTY COLLECTOR
|
August 24, 2017 |
|
TARUN CHAWLA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 6, 2017 |
|
TATA CHEMICALS LTD Vs. STATE OF U P THRU SECY AND 3 OTHERS
|
October 3, 2017 |
|
TAUHEED AND 2 OTHERS Vs. STATE OF U P AND ANR
|
August 29, 2017 |
|
TAULE RAM @ CHIRAUNJI LAL Vs. STATE OF U P
|
September 15, 2017 |
|
TEJ PAL SINGH Vs. STATE OF U P & OTHERS
|
November 27, 2017 |
|
TEJ SINGH LECTURER IN ECONOMICS JANTA INTER COLLEGE Vs. STATE OF U P & 4 OTHERS
|
August 17, 2017 |
|
TEJPAL SINGH Vs. HARPAL SINGH
|
July 19, 2017 |
|
TEMAL AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
August 4, 2017 |
|
THAKUR PRASAD MAURYA (T.P. MAURYA) S/O LATE R.D. MAURYA Vs. UNION OF INDIA THROUGH SECRETARY, HUMAN RESOURCE DEVELOPMENT AND OTHERS
|
March 3, 2017 |
|
THAKURDEEN & 2 OTHERS Vs. STATE OF U P & ANOTHER
|
December 7, 2017 |
|
THAN SINGH Vs. STATE OF U P
|
August 19, 2017 |
|
THANSAIN JINDAL Vs. STATE OF U.P.
|
May 1, 2017 |
|
THE COMM. COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S FOREVER LIVING IMPORTS (I) PVT. LTD.
|
September 20, 2017 |
|
THE COMMISSIONER Vs. S/S TARIQ
|
April 3, 2017 |
|
THE COMMISSIONER Vs. S/S J.K. PAPER LTD.
|
April 3, 2017 |
|
THE COMMISSIONER Vs. S/S SPARI PLOT LTD.
|
April 20, 2017 |
|
THE COMMISSIONER Vs. S/S S.B.E.C. SUGAR LTD.
|
April 28, 2017 |
|
THE COMMISSIONER Vs. S/S LAXMI WIRES INDUSTRIAL AREA
|
May 1, 2017 |
|
THE COMMISSIONER Vs. S/S F.D.C. LTD.
|
March 28, 2017 |
|
THE COMMISSIONER Vs. S/S KRISHNA PULSES
|
March 9, 2017 |
|
THE COMMISSIONER Vs. S/S ABHISHEK JOSHI
|
January 24, 2017 |
|
THE COMMISSIONER Vs. S/S LUCKY ENTERPRISES
|
January 23, 2017 |
|
THE COMMISSIONER Vs. S/S C.N.B. ENGG. PVT. LTD.
|
July 19, 2017 |
|
THE COMMISSIONER Vs. S/S SINGHAL RICE MILL THAKURDWARA
|
July 20, 2017 |
|
THE COMMISSIONER Vs. S/S S. PRODUCT
|
May 25, 2017 |
|
THE COMMISSIONER Vs. S/S JABALPUR CARGO MOVERS
|
July 10, 2017 |
|
THE COMMISSIONER Vs. S/S. HERO MOTORS LTD.
|
July 6, 2017 |
|
THE COMMISSIONER Vs. S/S URVASHI SYNTHETICS PROCESSORS PVT. LTD.
|
May 17, 2017 |
|
THE COMMISSIONER Vs. S/S GAGAN TIMBER
|
May 18, 2017 |
|
THE COMMISSIONER Vs. S/S NARENDRA TRADERS
|
October 6, 2017 |
|
THE COMMISSIONER Vs. M/S SINDH SEWA SANSTHAN
|
November 10, 2017 |
|
THE COMMISSIONER COMMERCIAL TAX Vs. M/ S AEROMATIC & ALLIED CHEMICALS
|
November 23, 2017 |
|
THE COMMISSIONER COMMERCIAL TAX Vs. M/S KASTOORI ROAD CARRIER & 3 OTHERS
|
October 10, 2017 |
|
THE COMMISSIONER COMMERCIAL TAX Vs. S/S R.G. CARRYING CORPORATION NEW DELHI
|
June 30, 2017 |
|
THE COMMISSIONER COMMERCIAL TAX Vs. S/S BISMILLAH RICE MILL, RICHHA
|
January 6, 2017 |
|
THE COMMISSIONER COMMERCIAL TAX Vs. S/S GARRISON ENGINEERS PROJECT
|
February 22, 2017 |
|
THE COMMISSIONER COMMERCIAL TAX LKO. Vs. S/S SRINATH TRADERS
|
February 22, 2017 |
|
THE COMMISSIONER COMMERCIAL TAXES U.P. LKO. Vs. M/S MARICO LTD. 48 A, HAZRATGANJ LKO.
|
November 17, 2017 |
|
THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. M/S SUVIDHA ENGINEERS INDIA LTD.
|
February 8, 2017 |
|
THE COMMISSIONER OF COMMERCIAL TAX Vs. S/S R.S. GLASS INDUSTRIES
|
February 13, 2017 |
|
THE COMMISSIONER OF INCOME TAX Vs. M/S INDO
|
July 10, 2017 |
|
THE COMMISSIONER OF INCOME TAX Vs. SHRI AWADH BIHARI SHRI RAM LOK VIKAS SANSTHAN
|
July 13, 2017 |
|
THE COMMISSIONER OF INCOME TAX Vs. M/S. FORTUNA FOUNDATION ENGINEERS & CONSULTANTS PVT. LTD.
|
April 7, 2017 |
|
THE COMMISSIONER OF INCOME TAX Vs. M/S PRIVILEGE INVESTMENT PVT. LTD.
|
April 28, 2017 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. WILSONIA COLLEGE SOCIETY AND ORS.
|
May 22, 2017 |
|
THE COMMISSIONER OF INCOME TAX BAREILLY AND ANOTHER Vs. M/S ASSOCIATED METALS CO. LTD. BAREILLY
|
December 1, 2017 |
|
THE COMMISSIONER OF INCOME TAX MUZAFFARNAGAR AND ANOTHER Vs. MUZAFFARNAGAR DISTRICT CO
|
November 21, 2017 |
|
THE COMMISSIONER OF INCOME TAX(TDS),KANPUR Vs. CENTRAL BANK OF INDIA,NAYA BANS,SECTOR-15,NOIDA,U.P.
|
July 20, 2017 |
|
THE COMMISSIONER OF INCOME TAX, LUCKNOW Vs. M/S SAHU INVESTMENT MUTUAL BENEFIT CO. LTD.
|
March 3, 2017 |
|
THE COMMISSIONER OF INCOME TAX-I Vs. DR. VIRENDRA SWAROOP EDUCATIONAL FOUNDATION
|
January 3, 2017 |
|
THE COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. M/S M.I. BUILDERS PVT. LTD.
|
March 8, 2017 |
|
THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW Vs. S/S PENTEX GREECE & CHEMICAL CO. PVT. LTD.
|
May 19, 2017 |
|
THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW Vs. S/S JAI SRI RAM ENT BHATTA, PURANDARPUR
|
May 12, 2017 |
|
THE COMMISSIONER TRADE TAX Vs. M/S ANIL KUMTIR UDYOG SAMITI
|
May 18, 2017 |
|
THE COMMISSIONER TRADE TAX Vs. S/S STYLE DYERS
|
August 1, 2017 |
|
THE COMMISSIONER TRADE TAX U.P. LUCKNOW Vs. S/S R.M. ENTERTAINMENT
|
August 28, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S HIRALAL & SONS, MEERUT
|
August 31, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S CENTRAL ELECTRONICS LIMITED, GHAZIABAD
|
October 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. M/S I.T.T. LTD., MANIKAPUR, GONDA
|
May 17, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S EKTA SWEETS, ALLAHABAD
|
May 22, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S PATWARI ROADWAY PVT. LTD., DELHI
|
July 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S A.V. VALVES LTD.
|
July 4, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S MAURANIPUR UNION TRANSPORT COMPANY, DELHI
|
May 25, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. M/S. JAI STEELS, ANTIYATAL, JHANSI
|
May 22, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S THE U.P. IRON STORES, KANPUR
|
January 19, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S ASHOKA MINING WORKS, BILLI OBRA, SONEBHADRA
|
January 18, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S SHREE AZAD TRANSPORT CO. PVT. LTD. GHAZIABAD
|
February 28, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S. PARAM DAIRY LTD., BULANDSHAHR
|
March 9, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S. KRISHNA COLLECTOR, GMT ROAD, MORADABAD
|
March 21, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. M/S. UNITED TRADERS, KANPUR
|
April 24, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S. SAHARA GRAMMODYOG SAMITI KANPUR
|
May 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S RASHI WEARS PVT. LTD.
|
May 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S GUJARAT CO
|
April 10, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S SOCIETY MOTORS, KANPUR
|
April 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S BIHARI JEE PARCEL SERVICES, DELHI
|
March 30, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. M/S JAGDISHSHARAN THEKEDAR, TILHAR, SHAHJAHANPUR
|
November 10, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. M/S ORIENT PACKAGING LTD
|
January 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. M/S H.M. OVERSEAS
|
January 3, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S ARUN RICE MILL
|
January 9, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S WIMCO LIMTIED
|
February 7, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S RAINBOW BUSINESS FIRMS PVT. LTD.
|
February 7, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX Vs. S/S ANIL MODI OIL IND. LTD.
|
February 7, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. S/S THE U.P. IRON STORES, KANPUR
|
March 9, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. M/S. ANSALDO S.T.S. TRANSPORTS SYSTEM INDIA PVT. LTD. NOIDA
|
March 6, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. S/S IRFAN ALI, NEHRU VIHAR, DELHI
|
February 17, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX, LUCKNOW Vs. M/S PARSHAV NATH DEVELOPERS LTD. CIVIL LINE, MORADABAD
|
January 16, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S JAI MATA DI CARGO SERVICES PVT. LTD.
|
January 9, 2017 |
|
THE COMMISSIONER, COMMERCIAL TAX, U.P. LUCKNOW Vs. S/S. DEPUTY CONTROLLER OF STORES
|
January 2, 2017 |
|
THE COMMISSIONER, TRADE TAX Vs. S/S CHARINGTON DRILLING SERVICES LTD.
|
March 27, 2017 |
|
THE COMMISSIONER, TRADE TAX Vs. S/S BHAYANA BUILDERS PVT. LTD., NOIDA
|
October 9, 2017 |
|
THE COMMISSIONER, TRADE TAX Vs. M/S. HOTEL TAJ GANGEZ VARANASI
|
September 1, 2017 |
|
THE COMMISSIONER,COMMERCIAL TAX Vs. S/S. RAGHUNATH INTERNATIONAL LTD.
|
February 17, 2017 |
|
THE COMMISSIONER,COMMERCIAL TAX,U.P. LUCKNOW Vs. S/S. BIHAR CARRYING CORPORATION,VEHICLE NO. UP
|
January 11, 2017 |
|
THE D.I.O.S. MUZAFFARNAGAR (NOW SHAMLI) Vs. ATMA RAM KAUSHIK AND ANOTHER
|
September 7, 2017 |
|
THE FERTILIZER CORP. OF INDIA LTD. Vs. A.D.J GORAKHPUR
|
July 14, 2017 |
|
THE GREAT PUNJAB TRANSPORT COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 30, 2017 |
|
THE KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER, TRADE TAX
|
August 2, 2017 |
|
THE KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER, TRADE TAX, U.P. LUCKNOW
|
August 10, 2017 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. NISHA RASTOGI AND OTHERS
|
October 30, 2017 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. VINOD KUMAR AND 2 OTHERS
|
February 8, 2017 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MEERA KHARE & OTHERS
|
September 21, 2017 |
|
THE NEW INDIA INSURANCE CO. LTD. Vs. GANGA SINGH & OTHERS
|
September 1, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD Vs. ASHOK KUMAR AND OTHERS
|
August 16, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. MEENU SHARMA AND OTHERS
|
September 1, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. INDRA AND OTHERS
|
January 24, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. PHOOLMATI AND ORS.
|
February 13, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. RAJESH DEVI AND 7 OTHERS
|
May 3, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD. THRU BRANCH MANAGER BARABANKI Vs. SMT. MITHLESH AND ORS
|
February 27, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD., LKO. Vs. SMT. MUNNI DEVI AND OTHERS
|
March 10, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD.,LUCKNOW, THRU. ITS MANAGER Vs. SMT. JANTUAL & 5 OTHERS
|
February 15, 2017 |
|
THE ORIENTAL INSURANCE CO.LTD. Vs. SMT. MAYA
|
July 18, 2017 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT.ARTI TRIPATHI
|
July 18, 2017 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. RAMI & OTHERS
|
August 1, 2017 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SHARAFAT
|
August 24, 2017 |
|
THE UNION OF INDIA AND OTHERS Vs. BUDHESH MANI MISHRA AND OTHERS
|
October 31, 2017 |
|
THE UNITED INDIA INSURANCE CO. LTD. Vs. SHIV NARAIN
|
May 12, 2017 |
|
TIKARAM Vs. STATE OF U.P.
|
July 13, 2017 |
|
TILAK RAJ Vs. ANIL KUMAR SINGHAL AND 7 OTHERS
|
December 22, 2017 |
|
TILISARA RAI MAGAR Vs. STATE OF U.P.
|
December 22, 2017 |
|
TILLU Vs. STATE OF UTTAR PRADESH AND 3 OTHERS
|
October 6, 2017 |
|
TIME TO TIME LOGISTICS Vs. UNION OF INDIA & 3 OTHERS
|
December 8, 2017 |
|
TIMOTHI PAUL WESTROM AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
April 18, 2017 |
|
TIRATH RAJ TRIPATHI Vs. STATE OF U P AND 3 ORS
|
October 5, 2017 |
|
TRIBHUWAN Vs. STATE OF UP
|
March 7, 2017 |
|
TRIBHUWAN KUMAR Vs. STATE OF U.P.
|
August 18, 2017 |
|
TRIBHUWAN KUMAR Vs. STATE OF U P THRU PRI SECY HOME AND ORS
|
February 20, 2017 |
|
TRIBHUWAN NATH Vs. STATE OF U.P.
|
May 19, 2017 |
|
TRIDEEP SINGH Vs. STATE OF U P & OTHERS
|
April 24, 2017 |
|
TRILOK CHANDRA SHARMA Vs. SAMEER VERMA
|
November 14, 2017 |
|
TRIVENI ENGG. INDUSTRIES LIMITED Vs. COMMISSIONER TRADE U.P.
|
August 28, 2017 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD THRU DY MANAGER Vs. COMMISSIONER OF TRADE TAX U P , LUCKNOW
|
November 27, 2017 |
|
TRIVENI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2017 |
|
TRIYUGI NARAYAN SHAHI Vs. STATE OF U P AND 3 OTHERS
|
May 25, 2017 |
|
TUHI RAM; HARI SHANKAR TYAGI Vs. STATE OF U P AND 3 ORS
|
December 22, 2017 |
|
TULA RAM Vs. STATE OF U P THRU SECY AND 2 OTHERS
|
October 24, 2017 |
|
TULA RAM Vs. STATE OF U P
|
May 1, 2017 |
|
TULSI RAM AND (2) OTHERS Vs. STATE OF U P
|
August 16, 2017 |
|
TULSI RAM MISHRA Vs. STATE OF U.P. AND 5 OTHERS
|
October 5, 2017 |
|
TULSI YADAV Vs. STATE OF U.P.
|
April 13, 2017 |
|
TULSYAN COAL COMPANY Vs. THE COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW
|
November 20, 2017 |
|
U P ELECTRONICS CORPORATION LTD Vs. UNION OF INDIA AND OTHERS
|
August 19, 2017 |
|
U P HOUSING & DEVELOPMENT BOARD THUR HOUSING COMMISSIONER Vs. SURESH CHANDRA & 2 ORS
|
December 6, 2017 |
|
U P KHADI AND VILLAGE INDUSTRIES BOARD, 8 TILAK MARG, LUCKNOW THROUGH ITS CHIEF EXECUTIVE OFFICER AND TWO OTHERS Vs. UMA SHANKAR PANDEY SON OF LATE SRI S K PANDEY, RESIDENT OF 588, A B NAGAR, UNNAO AND ANOTHER
|
January 11, 2017 |
|
U P POWER CORPORATION LIMITED AND OTHERS Vs. WAJID ALI AND OTHERS
|
May 22, 2017 |
|
U P POWER CORPORATION LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS Vs. DUSHYANT RAGHUVANSHI AND OTHERS
|
May 12, 2017 |
|
U P POWER CORPORATION LIMITED THRU ITS CHAIRMAN-CUM-M D & ORS Vs. VARUN KUMAR AND OTHERS
|
November 7, 2017 |
|
U P S R T C Vs. BRIJ PAL SINGH AND ANOTHER
|
October 3, 2017 |
|
U P STATE EMPLOYEE WELFARE CORPORATION, LUCKNOW AND ANOTHER Vs. ANKUR SRIVASTAVA AND OTHERS
|
May 15, 2017 |
|
U P STATE ROAD TRANSPORT CORPORATION THRUITS CHAIRMAN &ORS Vs. KAUSHAL KISHORE CHATURVEDI
|
October 12, 2017 |
|
U P STATE SUGAR CORPORTATION LTD UNIT MAHOLI Vs. SUKLI DEVI AND OTHERS
|
November 24, 2017 |
|
U.O.I. THRU SECRY., MINISTRY OF DEFENCE AND OTHERS Vs. ALL INDIA ASSOCIATION OF E.M.E. AND OTHERS
|
August 4, 2017 |
|
U.P. ADVERTISERS ASSOCIATION THROUGH ITS PRESIDENT & 13 ORS Vs. STATE OF U.P. & 2 ORS
|
May 4, 2017 |
|
U.P. CO Vs. IRFAN AHMAD
|
May 2, 2017 |
|
U.P. ELECTRONICS CORPORATION LTD. AND OTHERS Vs. SHRI P.C. GAUTAM AND OTHERS
|
July 5, 2017 |
|
U.P. JUDICIAL SERVICES ASSOCIATION Vs. STATE OF U.P.
|
July 4, 2017 |
|
U.P. KAR ADHIVAKTA SANGTHAN (REGD.) Vs. STATE OF U.P. AND 2 OTHERS
|
August 24, 2017 |
|
U.P. POWER CORPORATION LTD. Vs. D.M., MAU
|
June 1, 2017 |
|
U.P. POWER CORPORATION LTD. Vs. SURENDRA KUMAR
|
September 7, 2017 |
|
U.P. PRADESHIYA PRATHMIK SHIKSHAK SANGH AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
|
August 2, 2017 |
|
U.P. RAJKIYA NIRMAN NIGAM LIMITED AND ANOTHER Vs. RAJ VEER SINGH AND OTHERS
|
July 4, 2017 |
|
U.P. RAJKIYA NIRMAN NIGAM LTD. Vs. SUBODH CHANDRA VIDYARTHI & ANOTHER
|
July 4, 2017 |
|
U.P. SMALL INDUSTRIES CORPORATION LTD. Vs. PRESIDING OFFICER/LABOUR COURT
|
July 31, 2017 |
|
U.P. STATE ELECTRICITY BOARD AND ANR. Vs. PRESIDING OFFICER, LABOURT COURT
|
March 28, 2017 |
|
U.P. STATE EMPLOYEES WELFARE CORPORATION Vs. SHIVANAND MISHRA
|
March 21, 2017 |
|
U.P. STATE ROAD TRANSPORT CORP Vs. INDRA RAJ VERMA
|
March 28, 2017 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. NIRMALA DEVI & OTHERS
|
March 20, 2017 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
|
May 17, 2017 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. KAMAL DEVI
|
August 16, 2017 |
|
U.P. STATE ROAD TRANSPORT CORPORATION, VARANASI Vs. RAM BHANI
|
August 25, 2017 |
|
U.P. STATE YARN COMPANY LTD. Vs. U.P. STATE YARN COMPANY MAZDOOR SANGH
|
May 15, 2017 |
|
U.P.S.R.T.C. Vs. RAMESH KUMAR GUPTA
|
April 24, 2017 |
|
U.P.S.R.T.C. Vs. SATISH CHANDRA
|
February 8, 2017 |
|
U.P.S.R.T.C. Vs. BAHORI LAL AND OTHERS
|
November 15, 2017 |
|
U.P.S.R.T.C. Vs. STATE OF U.P.
|
July 17, 2017 |
|
U.P.S.R.T.C. Vs. SATYAVATI
|
July 28, 2017 |
|
U.P.S.R.T.C. THRU REGIONAL MANAGER JHANSI Vs. RAM KARAN & OTHERS
|
August 4, 2017 |
|
UDAI NARAIN SINGH & ORS Vs. STATE OF U.P. THRU. PRIN. SECY., DEPARTMENT OF ENERGY
|
July 11, 2017 |
|
UDAI RAJ & OTHERS Vs. LAND MANAGEMENT COMMITTEE & OTHERS
|
November 9, 2017 |
|
UDAI SHANKER DUBE Vs. STATE OF U.P. (NAZUL) THRU. NAZUL OFFICER L.D.A
|
May 24, 2017 |
|
UDAL SINGH AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
|
December 22, 2017 |
|
UGGAN Vs. STATE OF U P
|
August 24, 2017 |
|
UGRASAIN Vs. STATE OF U P AND ANOTHER
|
August 31, 2017 |
|
UMA CHARAN SINGH Vs. STATE OF U.P. THRU SECY. AND 3 OTHERS
|
March 21, 2017 |
|
UMA KANT Vs. STATE OF U.P.
|
September 12, 2017 |
|
UMA PRAKASH SINGH Vs. STATE OF U.P. AND OTHERS
|
August 31, 2017 |
|
UMA SHANKAR @ UMA SHANKAR TIWARI & ORS Vs. STATE OF U P THRU PRI SECY HOME,CIVIL SECTT & ORS
|
January 13, 2017 |
|
UMA SHANKAR BAJPAI Vs. STATE OF U.P. AND OTHERS
|
March 22, 2017 |
|
UMA SHANKAR YADAV Vs. STATE OF U P AND 3 OTHERS
|
April 11, 2017 |
|
UMAKANT DUBEY Vs. STATE OF U P AND ANOTHER
|
December 13, 2017 |
|
UMESH Vs. STATE OF U.P.
|
September 1, 2017 |
|
UMESH CHAND JAIN Vs. STATE OF U.P.
|
February 21, 2017 |
|
UMESH CHANDRA AWASTHI Vs. STATE OF U.P.
|
August 2, 2017 |
|
UMESH CHAUHAN Vs. STATE OF U.P.
|
July 24, 2017 |
|
UMESH DUTT GAUTAM Vs. STATE OF U.P. AND OTHERS
|
September 14, 2017 |
|
UMESH KUMAR Vs. STATE OF U.P.
|
August 28, 2017 |
|
UMESH KUMAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 21, 2017 |
|
UMESH SINGH ALIAS UMDESH SINGH Vs. ADDITIONAL COMMISSIONER JUDICIAL
|
September 5, 2017 |
|
UMMED Vs. STATE
|
June 9, 2017 |
|
UMMED ALI TYAGI Vs. STATE OF U.P.
|
July 4, 2017 |
|
UNION BANK OF INDIA Vs. ANIL KUMAR WADHERA
|
May 12, 2017 |
|
UNION OF INDIA Vs. PREM NATH MALHTORA
|
August 4, 2017 |
|
UNION OF INDIA Vs. NAGENDRA BAHADUR SINGH
|
September 22, 2017 |
|
UNION OF INDIA Vs. NAND LAL & OTHERS
|
October 24, 2017 |
|
UNION OF INDIA Vs. ASHOK KUMAR VERMA AND ANOTHER
|
August 24, 2017 |
|
UNION OF INDIA Vs. GULAB CHANDRA AND OTHERS
|
September 22, 2017 |
|
UNION OF INDIA Vs. MANGROO RAM AND ANOTHER
|
October 24, 2017 |
|
UNION OF INDIA Vs. RAJIV KUMAR SRIVASTAVA
|
August 2, 2017 |
|
UNION OF INDIA Vs. KUMARI KANTA BHARDWAJ
|
August 23, 2017 |
|
UNION OF INDIA Vs. CAPTAIN PRAMOD KUMAR BAJAJ
|
May 30, 2017 |
|
UNION OF INDIA Vs. CHANDRA PRAKASH
|
May 2, 2017 |
|
UNION OF INDIA Vs. MADHUP KUMAR
|
April 26, 2017 |
|
UNION OF INDIA Vs. PANNA LAL
|
April 18, 2017 |
|
UNION OF INDIA Vs. SMT. NANHI DEVI AND OTHERS
|
May 18, 2017 |
|
UNION OF INDIA Vs. PANKAJ DHAR DUBEY
|
August 17, 2017 |
|
UNION OF INDIA Vs. CHANDRA KUMAR JAIN
|
July 5, 2017 |
|
UNION OF INDIA Vs. NITYANAND GHOSH AND ANOTHER
|
April 20, 2017 |
|
UNION OF INDIA & 5 OTHERS Vs. S D TIWARI & 2 OTHERS
|
November 7, 2017 |
|
UNION OF INDIA & OTHERS Vs. M/S MAGO CONSTRUCTION (P) LTD
|
September 20, 2017 |
|
UNION OF INDIA & OTHERS Vs. SYED QZAIR AHMAD & ANOTHER
|
November 1, 2017 |
|
UNION OF INDIA AND 3 OTHERS Vs. AMIT KASHYAP AND 2 OTHERS
|
November 14, 2017 |
|
UNION OF INDIA AND ANOTHER Vs. SHRI A.P. SINGH AND OTHERS
|
August 17, 2017 |
|
UNION OF INDIA AND ANOTHER Vs. SUKHJINDER JIT SINGH AND 3 OTHERS
|
April 10, 2017 |
|
UNION OF INDIA AND OTHERS Vs. SHYAM LAL AND ANOTHER
|
August 9, 2017 |
|
UNION OF INDIA AND OTHERS Vs. S P PANDEY AND OTHERS
|
December 15, 2017 |
|
UNION OF INDIA AND OTHERS Vs. AJAY KUMAR
|
November 1, 2017 |
|
UNION OF INDIA AND OTHERS Vs. JAYANTRI PRASAD
|
November 1, 2017 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AT ALLAHABAD AND ANOTHER
|
April 25, 2017 |
|
UNION OF INDIA AND OTHERS Vs. SMT. PANNA DEVI AND ANOTHER
|
November 8, 2017 |
|
UNION OF INDIA AND OTHERS Vs. AVNISH KUMAR SHUKLA
|
November 1, 2017 |
|
UNION OF INDIA AND OTHERS Vs. PARAS NATH AND ANOTHER
|
September 4, 2017 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD AND OTHERS
|
December 18, 2017 |
|
UNION OF INDIA THR ITS SECY MINISTRY OF DEFENCE Vs. SHIV NATH GUPTA
|
February 16, 2017 |
|
UNION OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION, NEW DELHI Vs. MUDIT SRIVASTAVA
|
August 25, 2017 |
|
UNION OF INDIA THROUGH CHIEF COMMISSIONER CENTRAL EXCISE & CUSTOM AND OTHERS Vs. JAG LAL S/O RAMESHWAR AND ANOTHER
|
April 27, 2017 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. CHAMAN LAL & OTHERS
|
October 31, 2017 |
|
UNION OF INDIA THROUGH G M NORTHER RAILWAY Vs. KAUSHILYA AND 4 ORS
|
October 12, 2017 |
|
UNION OF INDIA THRU COMMISSIONER, CUSTOMS, C E & S T Vs. SHRI PAWAN KUMAR SINGH AND ANR
|
April 25, 2017 |
|
UNION OF INDIA THRU G M , N E R AND ORS Vs. CHANDRA BHUSHAN PRASAD SRIVASTAVA AND ANR
|
May 4, 2017 |
|
UNION OF INDIA THRU G M , N E RAILWAY AND ANOTHER Vs. VARIETY INDUSTRIAL WORKS (P) LTD
|
November 24, 2017 |
|
UNION OF INDIA THRU G M , N E RAILWAY, GORAKHPUR AND OTHERS Vs. RAM ASHIS AND ANOTHER
|
October 27, 2017 |
|
UNITED CRUSHER Vs. STATE OF U P AND OTHERS
|
October 11, 2017 |
|
UNITED INDIA INSURANCE CO LTD Vs. HARPAL SINGH AND 5 OTHERS
|
December 13, 2017 |
|
UNITED INDIA INSURANCE CO LTD Vs. CHANDRA KALA MISHRA AND OTHERS
|
December 13, 2017 |
|
UNITED INDIA INSURANCE CO LTD Vs. MUNESH PAWAR AND 5 OTHERS
|
March 7, 2017 |
|
UNITED INDIA INSURANCE CO LTD THROUGH MANAGER Vs. PRADEEP KUMAR MISHRA AND ORS
|
November 6, 2017 |
|
UNITED INDIA INSURANCE CO. LTD Vs. RAHUL & OTHERS
|
February 9, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SOTI AND 4 ORS.
|
January 18, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. RAJVEER SINGH
|
August 23, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SUSHILA DEVI & 5 OTHERS
|
May 8, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MUMTAZ AHMAD
|
February 13, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. UPENDRA KUMAR
|
April 6, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. RAMJHARI SINGH AND OTHERS
|
August 28, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. AASHA DEVI AND OTHERS
|
October 3, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SUNDER LAL
|
April 19, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SATLESH DEVI AND 6 OTHERS
|
May 11, 2017 |
|
UNITED INDIA INSURANCE COMP LTD THRU MANAGER MAC CASES Vs. SAVITRI DEVI & ORS
|
December 13, 2017 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. PARVEEN & OTHERS
|
September 7, 2017 |
|
UNITED INDIA INSURANCE COMPANY LTD THROU MANAGER Vs. ASHA DEVI SONI AND ORS
|
November 27, 2017 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SIMA CHAURASIA AND ANOTHER
|
November 1, 2017 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASMAN
|
January 11, 2017 |
|
UPENDRA RAI Vs. STATE OF U P
|
April 25, 2017 |
|
UPENDRA SINGH @ OMJI Vs. ABBYAN SINGH @ KANHAIYA
|
July 4, 2017 |
|
URMILA Vs. COLLECTOR/D D C & 3 OTHERS
|
November 21, 2017 |
|
URMILA DEVI & ANOTHER Vs. U P STATE ROAD TRANSPORT CORPN & ANOTHER
|
March 8, 2017 |
|
URMILJEET KAUR Vs. STATE OF U P AND 3 OTHERS
|
May 1, 2017 |
|
USHA BUNKAR Vs. GENERAL OFFICER,COMMANDING IN CHIEF,CENTRAL COMMAND AND 2 ORS.
|
March 1, 2017 |
|
USHA RANI AND OTHERS Vs. PANKAJ & ANOTHER
|
November 24, 2017 |
|
USHA SINGH Vs. STATE OF U P AND OTHERS
|
December 15, 2017 |
|
USUF Vs. NIZAMUDDIN, EXECUTIVE ENGINEER (PROVINCIAL DIVISION), P.W.D, RAMPUR
|
February 15, 2017 |
|
UTTAM JAISWAL Vs. STATE OF U P
|
November 7, 2017 |
|
UTTAM LODHI Vs. STATE OF U.P.
|
March 8, 2017 |
|
UTTAR PADESH RAJYA SADAK PARIVAHAN NIGAM LKO THROUGH ITS Vs. SHALINI PRATAP AND ORS
|
December 4, 2017 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD, LUCKNOW AND ANOTHER Vs. THE U.P. PUBLIC SERVICE TRIBUNAL AND ANOTHER
|
May 1, 2017 |
|
V K GUPTA, SECTION OFFICER DECREE SECTION LKO Vs. HONBLE CHIEF JUSTICE HIGH COURT OF ALLAHABAD & ANOTHER
|
May 31, 2017 |
|
V K JAIN Vs. STATE OF U P
|
April 21, 2017 |
|
V. CHANDRAKESHKARAN Vs. STATE OF U.P. AND ANOTHER
|
January 3, 2017 |
|
V.C. DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY LKO. AND ANR. Vs. VISHWAJEET SINHA
|
October 30, 2017 |
|
V.C., DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY Vs. C/M RAMESH CHANDRA RAO NAVTAPPI MAHAVIDYALAY, (ALLAHABAD)(DB)
|
May 15, 2017 |
|
V.C., DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY & ANOTHER Vs. C/M RAMESH CHANDRA RAO NAVTAPPI MAHAVIDYALAY & 4 OTHERS
|
May 15, 2017 |
|
V.K. JAISWAL Vs. U.P.S.R.T.C. AND OTHERS
|
February 2, 2017 |
|
VAIBHAV @ AMIT SAXENA Vs. STATE OF U P
|
September 7, 2017 |
|
VAIBHAV GUPTA (MINOR) Vs. STATE OF U P THRU SECY HOME & ORS
|
April 26, 2017 |
|
VANDANA SRIVASTAVA Vs. PURVANCHAL VIDYUT VITRAN NIGAM LTD.
|
May 9, 2017 |
|
VANDANA SRIVASTAVA Vs. STATE OF U.P.
|
September 19, 2017 |
|
VANSH NARAIN PRASAD AND ANOTHER Vs. SHYAM NARAIN AND 2 OTHERS
|
October 24, 2017 |
|
VARDHMAN ASSOCIATES Vs. COMMISSIONER (APPEALS), CENTRAL EXCISE
|
May 4, 2017 |
|
VARTIKA SINGH Vs. UNION OF INDIA THR SECY DEPTT OF SCIENCE & TECHNOLOGY
|
April 11, 2017 |
|
VED PAL Vs. STATE OF U.P.
|
January 31, 2017 |
|
VED PRAKASH CHAUHAN Vs. PRATHAMA BANK AND OTHERS
|
January 30, 2017 |
|
VED PRAKASH JAISWAL Vs. STATE OF U P & 10 ORS
|
February 10, 2017 |
|
VED RAM @ BADALA Vs. STATE
|
June 12, 2017 |
|
VED VRAT TYAGI & 15 OTHERS Vs. STATE OF U.P. THRU. PRIN. SECY., MEDICAL & HEALTH & 2 OTHERS
|
May 1, 2017 |
|
VEENESH Vs. STATE OF U P
|
November 20, 2017 |
|
VEER PAL SINGH (SINCE DEAD) AND 4 OTHERS Vs. GANDHI EYE HOSPITAL TRUST, ALIGARH AND 2 OTHERS
|
May 9, 2017 |
|
VEER SAIN Vs. VIRENDRA SINGH
|
July 20, 2017 |
|
VEER SINGH AND OTHERS Vs. STATE
|
May 30, 2017 |
|
VEERSEN Vs. STATE OF U P
|
September 20, 2017 |
|
VICHITRA KUMAR Vs. STATE OF U.P. AND 3 OTHERS
|
May 2, 2017 |
|
VIDYA SARAN SAXENA Vs. STATE OF U.P. THRU SECY & ORS
|
February 14, 2017 |
|
VIDYAWATI Vs. STATE OF U P AND 4 OTHERS
|
December 20, 2017 |
|
VIDYUT SEWA AYOG U.P.POWER CORPORATION LTD. THRU CHAIRMAN AND ORS. Vs. JITENDRA KUMAR MISHRA
|
January 12, 2017 |
|
VIJAI BAHADUR Vs. ADDITIONAL COMMISSIONER (II)
|
September 14, 2017 |
|
VIJAI BAHADUR AND (3) OTHERS Vs. STATE OF U P
|
September 21, 2017 |
|
VIJAI BAJPAI Vs. STATE OF U.P.
|
August 30, 2017 |
|
VIJAI CONSTRUCTIONS Vs. STATE OF U.P.
|
September 5, 2017 |
|
VIJAI MALI Vs. STATE OF U P
|
December 22, 2017 |
|
VIJAI NARAIN BAJPAI Vs. STATE OF U.P.
|
August 24, 2017 |
|
VIJAI PAL Vs. STATE OF U P
|
December 11, 2017 |
|
VIJAI VISHWAKARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 27, 2017 |
|
VIJAY Vs. UNION OF INDIA
|
May 29, 2017 |
|
VIJAY Vs. STATE OF U.P.
|
March 9, 2017 |
|
VIJAY BAHADUR Vs. BOARD OF REVENUE
|
February 8, 2017 |
|
VIJAY BAHADUR Vs. STATE
|
April 17, 2017 |
|
VIJAY BAHADUR Vs. STATE
|
November 10, 2017 |
|
VIJAY BAHADUR MALL Vs. STATE OF U.P.
|
May 26, 2017 |
|
VIJAY BAHADUR PANDEY Vs. U P STATE ELECTRICITY BOARD/ELECTRICITY DIST & 2 OTHERS
|
November 1, 2017 |
|
VIJAY BAHADUR SINGH Vs. STATE OF U P AND ORS
|
April 4, 2017 |
|
VIJAY BAHADUR VERMA Vs. KANHAIYA LAL
|
January 18, 2017 |
|
VIJAY KUMAR Vs. STATE OF U.P.
|
May 5, 2017 |
|
VIJAY KUMAR Vs. STATE OF U.P AND OTHERS
|
July 20, 2017 |
|
VIJAY KUMAR Vs. CHIEF CONTROLLER, BOARD OF REVENUE
|
July 10, 2017 |
|
VIJAY KUMAR DUBEY Vs. DIOS AND OTHERS
|
January 24, 2017 |
|
VIJAY KUMAR GARG Vs. STATE OF U P AND 2 OTHERS
|
May 1, 2017 |
|
VIJAY KUMAR JAKHMOLA Vs. STATE OF U.P. THROUGH CHIEF SECRETARY AND OTHERS
|
April 12, 2017 |
|
VIJAY KUMAR KESARWANI ALIAS PAPPU Vs. SHIV ASARE SINGH AND OTHERS
|
September 18, 2017 |
|
VIJAY KUMAR SINGH Vs. STATE OF U.P.
|
January 6, 2017 |
|
VIJAY KUMAR SRIVASTAVA Vs. STATE OF U P THRU PRIN SECY HOME AND OTHERS
|
October 30, 2017 |
|
VIJAY KUMAR SRIVASTAVA Vs. RAMESH CHANDRA SRIVASTAVA
|
March 20, 2017 |
|
VIJAY NARAYAN SINGH Vs. STATE OF U P AND ANR
|
December 20, 2017 |
|
VIJAY PAL SINGH TOMAR Vs. STATE OF U.P. & 6 OTHERS
|
March 2, 2017 |
|
VIJAY PAL YADAV Vs. STATE OF U.P.
|
December 19, 2017 |
|
VIJAY PRAKASH CHAURASIA AND ANOTHER Vs. OM PRAKASH CHAURASIA
|
August 10, 2017 |
|
VIJAY PRAKASH PRADHAN Vs. STATE OF U.P. THR THE PRIN. SECY. P.W.D. LKO & ANOTHER
|
February 10, 2017 |
|
VIJAY RAGHAV AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
August 22, 2017 |
|
VIJAY SHANKAR TIWARI @ DHUNNI TIWARI Vs. STATE OF U.P. AND ANOTHER
|
October 12, 2017 |
|
VIJAY SHANKER PANDEY; NAGENDRA PRASAD SINGH Vs. RAJ KUMAR SINGH AND OTHERS
|
October 27, 2017 |
|
VIJAY SINGH TYAGI AND 25 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
November 6, 2017 |
|
VIJAYA PAL & OTHERS Vs. STATE OF U P
|
July 14, 2017 |
|
VIJAYBHAN AND 2 OTHERS Vs. STATE OF U P
|
May 19, 2017 |
|
VIKAS @ SHERA Vs. STATE OF U P
|
October 30, 2017 |
|
VIKAS SAHAKARI AVAS SAMITI LTD. & ANOTHER Vs. STATE OF U.P. & OTHERS
|
August 22, 2017 |
|
VIKRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
|
August 29, 2017 |
|
VIKRAM GIRI Vs. STATE
|
June 14, 2017 |
|
VIKRAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 2, 2017 |
|
VIKRANT TOMAR & 5 OTHERS Vs. STATE OF U P & 2 OTHERS
|
March 10, 2017 |
|
VILLAGE MANAGEMENT COMMITTEE GRAM PANCHAYAT Vs. STATE OF U.P.
|
February 21, 2017 |
|
VIMAL GUPTA Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
March 10, 2017 |
|
VIMAL GUPTA Vs. EXECUTIVE ENGINEER, DAKSHINANCHAL ELECTRICITY DIST. NIGAM
|
September 21, 2017 |
|
VIMLA DEVI AND ORS Vs. STATE OF U P THRU SECY HOME AND ORS
|
February 17, 2017 |
|
VIMLA JAIN Vs. STATE OF U.P. & 3 OTHERS
|
November 1, 2017 |
|
VIMLESH KUMARI AND 16 ORS ; SARALA DEVI KUSHWAHA AND ANR ; BRIJESH KUMAR MAURYA; SUSHAMA DEVI; ALOK KUMAR PAL AND 46 ORS ; KM NEELAM KUMARI VISHWAKARMA AND ANR ; KAPIL DEV; SUNITA DEVI; ANKITA RAI Vs. STATE OF U P & 4 ORS
|
December 6, 2017 |
|
VINAY CHAUDHARY Vs. STATE OF U.P. AND ANOTHER
|
January 9, 2017 |
|
VINAY KUMAR Vs. SMT. VARSHA
|
September 21, 2017 |
|
VINAY KUMAR GAUTAM Vs. STATE OF U P THROUGH PRIN SECY HOME LKO & ORS
|
April 21, 2017 |
|
VINAY KUMAR PATHAK Vs. SMT. ANNAPURNA AWASTHI
|
August 28, 2017 |
|
VINAY KUMAR SHARMA Vs. STATE OF U P & ANOTHER
|
November 16, 2017 |
|
VINAY KUMAR YADAV Vs. STATE OF U.P. AND ANOTHER
|
October 25, 2017 |
|
VINAY RAI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 11, 2017 |
|
VINAY SINGH Vs. ADDL. COMMISSIONER JUDICIAL FAIZABAD DIVISION FZBD
|
August 2, 2017 |
|
VINESH Vs. STATE OF U P
|
April 24, 2017 |
|
VINOD AND ANOTHER Vs. THE STATE OF U.P.
|
February 17, 2017 |
|
VINOD KUMAR Vs. STATE OF U.P.
|
March 31, 2017 |
|
VINOD KUMAR Vs. STATE OF U.P.
|
February 14, 2017 |
|
VINOD KUMAR Vs. BOARD OF REVENUE
|
February 2, 2017 |
|
VINOD KUMAR Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF FOOD & CIVIL SUPPLIES AND OTHER
|
January 16, 2017 |
|
VINOD KUMAR (UNSOUND MIND) Vs. TARACHAND
|
July 28, 2017 |
|
VINOD KUMAR AND 2 OTHERS Vs. ANANT PRASAD TULSIYAN
|
July 5, 2017 |
|
VINOD KUMAR AND ORS. Vs. SUDHA LAND VENTURES AND HOMES PVT. LTD.
|
August 3, 2017 |
|
VINOD KUMAR RASTOGI AND 2 ORS; AJAY AGARWAL Vs. STATE OF U P AND 2 ORS
|
August 3, 2017 |
|
VINOD KUMAR SHARMA Vs. STATE OF U.P.
|
September 15, 2017 |
|
VINOD KUMAR SHUKLA (SINCE DEAD) Vs. GYAN MANDAL LIMITED VARANASI
|
July 5, 2017 |
|
VINOD KUMAR SINGH Vs. STATE OF U.P. THRU REVENUE SECY. AND OTHERS
|
January 19, 2017 |
|
VINOD KUMAR SINGH Vs. STATE OF U.P. THRU PRIN. SECY. HIGHER EDU. CIVIL SECTT.LKO. & ORS.
|
April 24, 2017 |
|
VINOD KUMAR UPADHYAY Vs. HARI EYE HOSPITAL TRUST HATHRAS AND OTHERS
|
December 13, 2017 |
|
VINOD KUMAR VARSHNEY Vs. STATE OF U.P.
|
May 31, 2017 |
|
VINOD KUMAR VERMA Vs. STATE OF U P THRU SECY HOME AND OTHERS
|
April 13, 2017 |
|
VINOD KUMAR YADAV Vs. STATE OF U.P.
|
April 24, 2017 |
|
VINOD KUMAR YADAV Vs. STATE OF U.P.
|
October 3, 2017 |
|
VINOD RICE & OIL MILLS BASTI Vs. COMMISSIONER OF TRADE TAX
|
October 11, 2017 |
|
VINOD UPADHYAY Vs. STATE OF U P AND 2 OTHERS
|
March 2, 2017 |
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VIPIN GUPTA Vs. STATE OF U.P. AND 2 OTHERS
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January 19, 2017 |
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VIPIN KUMAR DUBE Vs. STATE OF U.P. AND ANOTHER
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May 16, 2017 |
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VIRENDRA AND 2 OTHERS Vs. STATE OF U.P. AND ANOTHER
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March 24, 2017 |
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VIRENDRA BAHADUR SINGH Vs. U P STATE WAREHOUSING CORP LUCKNOW THRU CHAIRMAN & 2 ORS
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November 17, 2017 |
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VIRENDRA KUMAR GUPTA Vs. STATE OF U.P.
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September 11, 2017 |
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VIRENDRA KUMAR TIWARI Vs. UNION OF INDIA THRU. GENERAL MANAGER NORTH CENTRAL RAILWAY
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February 27, 2017 |
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VIRENDRA KUMAR VERMA Vs. LEARNED CIVIL JUDGE SENIOR DIVISON LUCKNOW AND OTHERS
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January 5, 2017 |
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VIRENDRA PAL SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
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July 10, 2017 |
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VIRENDRA PANDEY Vs. STATE OF U.P.
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May 11, 2017 |
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VIRENDRA PRASAD Vs. BAJARANG BALI & OTHERS
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May 17, 2017 |
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VIRENDRA SINGH Vs. UNION OF INDIA
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September 7, 2017 |
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VIRENDRA SINGH AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
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July 3, 2017 |
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VIRENDRA SINGH PAWAR Vs. STATE OF UTTAR PRADESH
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September 7, 2017 |
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VISHAL SINGH Vs. STATE OF U P & 2 OTHERS
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November 6, 2017 |
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VISHAMBHAR DAYAL AND ANOTHER Vs. PRAKASHWATI AND OTHERS
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August 30, 2017 |
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VISHAMBHAR NATH SINGH Vs. STATE OF U P AND 2 OTHERS
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April 26, 2017 |
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VISHAMBHAR SINGH AND OTHERS Vs. STATE OF U.P.
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January 9, 2017 |
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VISHNU DUTT SHARMA Vs. GENERAL MANAGER, BANK OF BARODA (W.U.P.U.)
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April 10, 2017 |
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VISHNU KUMAR Vs. STATE OF U.P.
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April 19, 2017 |
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VISHNU PRATAP SINGH Vs. STATE OF U P & OTHERS
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August 16, 2017 |
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VISHNU SHARMA Vs. STATE OF U.P.
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May 30, 2017 |
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VISHNU SWAROOP PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
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May 12, 2017 |
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VISHRAM Vs. STATE OF U P
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August 19, 2017 |
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VISHUN DEI DEVI Vs. STATE OF U P & OTHERS
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July 31, 2017 |
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VISHUN KUMAR & ANOTHER Vs. STATE OF U P
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August 30, 2017 |
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VISHWA NATH Vs. STATE OF U P
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October 5, 2017 |
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VISHWA NATH @ PUJARI Vs. STATE OF U.P.
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December 20, 2017 |
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VISHWAMBHAR NATH AWASTHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
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September 4, 2017 |
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VISHWANATH & OTHERS Vs. STATE OF U P
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August 31, 2017 |
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VISHWANATH AGARWAL Vs. STATE OF U.P. AND ANOTHER
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January 13, 2017 |
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VISHWANATH AND 10 OTHERS Vs. NIRMALA VERMA
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October 10, 2017 |
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VISHWANATH PRASAD AND OTHERS Vs. STATE OF U P AND OTHERS
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November 24, 2017 |
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VISHWANATH TIWARI Vs. STATE OF U.P.
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May 19, 2017 |
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VITTA DEVI AND 2 OTHERS Vs. ATUL SINGH AND 4 OTHERS
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December 15, 2017 |
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VIVEK GUPTA Vs. SMT. RAMA DEVI
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November 13, 2017 |
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VIVEK JAISWAL Vs. STATE OF U.P.
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March 9, 2017 |
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VIVEK KUMAR GARG Vs. STATE OF U.P. AND OTHERS
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December 18, 2017 |
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VIVEK MALVA Vs. STATE OF U.P.
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September 7, 2017 |
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VIVEK TIWARI Vs. STATE OF U P
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October 5, 2017 |
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VIVEK YADAV Vs. STATE OF U P
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April 10, 2017 |
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VIVEKANAND TIWARI Vs. UNION OF INDIA
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April 7, 2017 |
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VRANDAVAN Vs. STATE OF U P AND 2 OTHERS
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October 27, 2017 |
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VYAS PRASAD Vs. ADDL. COMMISSIONER, GORAKHPUR
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July 20, 2017 |
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VYASDHAR & ORS Vs. A D J COURT NO 5 GONDA & ORS
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December 19, 2017 |
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WAHID HUSAIN Vs. PRACHARYA ZILA SHIKSHA AUR PRASHIKSHAN SANSTHAN AND ANOTHER
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September 21, 2017 |
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WAHID HUSSAIN & ANOTHER Vs. CHIEF CONTROLLING AUTHORITY REVENUE & OTHERS
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August 1, 2017 |
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WAJID ALI Vs. STATE OF U.P. AND 2 OTHERS
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November 14, 2017 |
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WAQF MADARSA MATLE-UL-ULUM WAQF NO. 86 RAMPUR THRU AZHAR S. Vs. ASGAR ALI AND OTHERS
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July 19, 2017 |
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WAQF MASJID AND ORS. Vs. STATE OF U.P. AND ORS.
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September 22, 2017 |
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WASHIR AHMAD & ORS Vs. STATE
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May 8, 2017 |
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WASIM JAHAN & ANOTHER ( U/A 227 ) Vs. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION) & ORS
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March 28, 2017 |
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WAVE INDUSTRIES PVT LTD THROUGH AUTHORIZED SIGNATORY Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, SUGAR INDUSTRY & CANE DEVELOPMENT, CIVIL SECRETARIAT, LUKCNOW & OTHERS
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November 1, 2017 |
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WE THE PEOPLE Vs. STATE OF U.P
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March 20, 2017 |
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WINSOFT COLLEGE OF EDUCATION THRU MANAGER Vs. STATE OF U P THRU PRIN SECY BASIC EDU LKO & ORS
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August 29, 2017 |
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WIPRO GE HEALTH CARE PVT. LTD. THRU. ITS M.D. Vs. STATE OF U.P.THRU.PRIN.SECY. MEDICAL DEPTT. & OTHERS
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May 1, 2017 |
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Y.K. GUPTA Vs. UNION OF INDIA AND 4 OTHERS
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April 3, 2017 |
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YAAD RAM Vs. BOARD OF REVENUE AND OTHERS
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January 19, 2017 |
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YADAV SINGH Vs. UNION OF INDIA
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July 3, 2017 |
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YADURAJI JR. HIGH SCHOOL SAMITI Vs. STATE OF U.P
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March 29, 2017 |
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YASH PAL SINGH (MINOR)& ANR. Vs. STATE OF U.P. THRU.PRIN. SECY. (ELECTRICITY) & 5 ORS.
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April 24, 2017 |
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YASHWANT CHATURVEDI Vs. STATE OF U.P.
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November 20, 2017 |
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YED RAM Vs. U P STATE PUBLIC SERVICE TRIBUNAL LUCKNOW
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May 26, 2017 |
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YOGEETA CHANDRA Vs. STATE OF U P THROUGH PRIN SECY APPOINTMENT DEPTT LKO &
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March 8, 2017 |
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YOGENDRA Vs. STATE OF U.P. AND ANOTHER
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May 15, 2017 |
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YOGENDRA @ KHUDA Vs. STATE OF U.P.
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May 24, 2017 |
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YOGENDRA GIRI Vs. STATE OF U.P THRU. PRIN. SECY. DEPTT. COOPERATIVE LKO. AND 3 OTHERS
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January 18, 2017 |
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YOGENDRA KUMAR TIWARI Vs. STATE OF U.P.
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May 31, 2017 |
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YOGENDRA KUMAR TRIPATHI Vs. U.P.S.R.T.C. LUCKNOW
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April 10, 2017 |
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YOGENDRA SINGH; ARCHANA SINGH; DEVENDRA SINGH; GYANENDRA SINGH @ BABLOO SINGH Vs. ADDL COMMISSIONER, CHITRAKOOT
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November 9, 2017 |
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YOGESH CHANDRA TRIPATHI Vs. STATE OF U P AND 5 ORS
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September 7, 2017 |
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YOGESH KHATRI Vs. RAM GOPAL
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November 6, 2017 |
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YOGESH KUMAR Vs. STATE OF U.P
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August 30, 2017 |
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YOGESH KUMAR OJHA Vs. STATE OF U P AND ANOTHER
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April 20, 2017 |
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YOGESH KUMAR SHARMA AND 33 OTHERS Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF MEDICAL EDU. LKO
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April 12, 2017 |
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YOGI BABA VAIDIK PATHSHALA THRU MANAGER Vs. STATE OF U P THRU SECY BASIC EDU LKO & ORS
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August 2, 2017 |
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YOGITA AWASTGHI Vs. GIRJESH KUMAR CHAUDHARY REGIONAL ASSISTANT DIRECTOR EDU
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July 10, 2017 |
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YUGESH SINGH Vs. MANAGING DIRECTOR, CENTRAL WAREHOUSING CORPORATION,NEW DELHI
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March 30, 2017 |
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YUNUS KHAN AND ANOTHER Vs. STATE OF U P AND ANOTHER
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May 12, 2017 |
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YUPENDRAKALARA Vs. PRADEEP SAIGAL
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September 20, 2017 |
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ZAHIR Vs. STATE OF U P THRU PRIN SECY FOOD CIVIL SECTT & OTHERS
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October 13, 2017 |
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ZAKIR HUSAIN Vs. A.D.J., COURT NO 12 AND 2 OTHERS
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January 3, 2017 |
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ZAMINDAR @ JHURRA KHAN & OTHERS Vs. STATE OF U P
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September 1, 2017 |
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ZAMIRUDDIN Vs. MANSOOR RAHMAN
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May 4, 2017 |
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ZAZSONS EXPORT LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 18, 2017 |
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ZIAUL ISLAM AND ANR. Vs. STATE OF U.P. AND 8 ORS.
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September 22, 2017 |
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ZILA BASIC SHIKSHA ADHIKARI Vs. SEETA RAM
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May 8, 2017 |
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ZILA SAHKARI BANK LTD Vs. RUDRA SEN SINGH ADULT
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May 30, 2017 |
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ZILEDAR SINGH Vs. STATE OF U.P.
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August 21, 2017 |
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ZUKKUR ALI Vs. STATE OF U.P.
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December 19, 2017 |