|
"A" Vs. STATE OF U.P. AND ORS.
|
November 3, 2015 |
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A H P INTER COLLEGE AND 11 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
November 27, 2015 |
|
A K TANDON Vs. S P RASTOGI AND OTHERS
|
July 24, 2015 |
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A K TANDON Vs. S P RASTOGI AND ANOTHER
|
August 7, 2015 |
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A N K RESTOBARS PVT LTD Vs. STATE OF U P
|
March 11, 2015 |
|
AANGAD KUMAR DWIVEDI Vs. STATE OF U P AND 2 ORS
|
April 6, 2015 |
|
AAYAL DAS Vs. SHELENDRA AGRAWAL AND ORS.
|
September 9, 2015 |
|
ABBU SAHMA @ UJEPHA KHAN Vs. STATE OF U P
|
April 29, 2015 |
|
ABDUL BARI SEKH Vs. STATE OF U.P. AND ORS.
|
November 17, 2015 |
|
ABDUL HAFIZ @ NADIR AND 2 ORS Vs. AKBAR ALI
|
April 23, 2015 |
|
ABDUL HAFIZ AND 2 OTHERS Vs. AKBAR ALI
|
November 6, 2015 |
|
ABDUL HAKEEM PARDHAN AND ORS. Vs. STATE OF U.P.
|
December 23, 2015 |
|
ABDUL HASAN KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 7, 2015 |
|
ABDUL LATEEF Vs. COMMISSIONER FAIZABAD DIVISION, FAIZABAD
|
May 27, 2015 |
|
ABDUL MAZID Vs. AISHA BEGAM AND ORS.
|
November 30, 2015 |
|
ABDUL MOIZ KHAN Vs. STATE OF U.P. AND ORS.
|
October 28, 2015 |
|
ABDUL QUDDUS Vs. SHRI ZAMEEL AKHTAR & 11 OTHERS
|
February 25, 2015 |
|
ABDUL RAHMAN Vs. STATE OF U.P. AND ORS.
|
July 30, 2015 |
|
ABDUL SALAM AND ORS. Vs. D.D.C. AND ORS.
|
December 16, 2015 |
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ABDUL SATTAR Vs. STATE OF U.P. AND ORS.
|
September 11, 2015 |
|
ABDUL WADOOD Vs. THE UPPER ZILADHIKARI (BHU RAJSWA) AND ORS.
|
October 1, 2015 |
|
ABDULLAH @ ABDUL HASSAN Vs. STATE OF U P
|
May 7, 2015 |
|
ABHA DWIVEDI Vs. STATE OF U.P. AND ORS.
|
August 27, 2015 |
|
ABHAY KUMAR Vs. UNION OF INDIA AND ANOTHER
|
July 14, 2015 |
|
ABHAY KUMAR BAJPAI Vs. C.B.I.
|
July 10, 2015 |
|
ABHAY KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
|
April 10, 2015 |
|
ABHAY PAL SHAKYA AND ORS. Vs. STATE OF U.P.
|
September 11, 2015 |
|
ABHAY PRAKASH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/COLLECTOR, BASTI AND ORS.
|
February 18, 2015 |
|
ABHIJEET SINGH @ VIKAS Vs. STATE OF U P AND ANOTHER
|
August 28, 2015 |
|
ABHILASHA MISHRA Vs. STATE OF U.P. AND ORS.
|
July 6, 2015 |
|
ABHIMANYU SINGH Vs. STATE OF U P
|
June 8, 2015 |
|
ABHINAV NAYAK Vs. BOARD OF REVENUE, LUCKNOW AND ORS.
|
November 17, 2015 |
|
ABHISHEK @ BADKAU GUPTA Vs. STATE OF U P
|
October 1, 2015 |
|
ABHISHEK BANSAL Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
ABHISHEK BIRTHARE Vs. STATE OF U.P. AND ORS.
|
February 11, 2015 |
|
ABHISHEK KUMAR ALIAS PINTOO Vs. STATE OF U P
|
August 18, 2015 |
|
ABHISHEK SINGH @ SONU Vs. STATE OF U P
|
September 11, 2015 |
|
ABHISHEK TRIPATHI Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDUCATION, LKO. AND OTHERS
|
December 17, 2015 |
|
ABHISHEK TRIPATHI Vs. STATE OF U P
|
March 20, 2015 |
|
ABID Vs. ZAHID AND ORS.
|
May 19, 2015 |
|
ABRAR Vs. STATE OF U P
|
August 27, 2015 |
|
ABU AHMAD KHAN Vs. STATE OF U.P. AND ORS.
|
May 22, 2015 |
|
ACCURATE CHEMICALS INDUSTRIES Vs. UNION OF INDIA
|
September 15, 2015 |
|
ACHAL KUMAR CHADDHA Vs. SANTOSH KUMAR KESARWANI
|
August 28, 2015 |
|
ACHARYA MAHANT GANGASARAN SHASTRI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
ADARSH BALA SAXENA Vs. STATE OF U.P. AND ORS.
|
July 30, 2015 |
|
ADARSH RASTRIYA VIDYALAYA CHOLAPUR, VARANASI & ANR Vs. STATE OF U P & OTHERS
|
October 30, 2015 |
|
ADDL. DISTT. & SESSIONS JUDGE, ETAH Vs. MAHIPAL SINGH RANA
|
October 5, 2015 |
|
ADESH Vs. STATE OF U P
|
May 8, 2015 |
|
ADITYA PANDEY Vs. STATE OF U P AND ANR
|
November 3, 2015 |
|
ADITYA PRATAP SINGH Vs. STATE OF U P
|
April 17, 2015 |
|
ADITYA TYAGI Vs. STATE OF U.P.
|
October 8, 2015 |
|
ADITYA VIKRAM SINGH Vs. ARVIND KUMAR
|
April 27, 2015 |
|
AFJAL KHAN Vs. STATE OF U P
|
February 12, 2015 |
|
AFREEN BEGUM Vs. AFTAB QURAISHI AND ORS.
|
September 29, 2015 |
|
AFROZ JAHAN Vs. STATE OF U P
|
March 24, 2015 |
|
AFSAR ALI Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
AFSAR ALI AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, BAREILLY AND ORS.
|
September 2, 2015 |
|
AFTAB ZAMIR SHAMSHI Vs. SARFARAZ HUSSAIN SHAMSHI AND ORS.
|
August 19, 2015 |
|
AFZAL BEGUM Vs. STATE OF U P
|
February 26, 2015 |
|
AFZAL UDDIN AHMAD Vs. STATE OF U P
|
May 19, 2015 |
|
AGARWAL PAPER MART Vs. ADDITIONAL COMMISSIONER, GRADE-I, COMMERCIAL TAX AND ORS.
|
July 20, 2015 |
|
AGRA DEVELOPMENT AUTHORITY Vs. DEVENDRA SINGH TARKAR
|
March 31, 2015 |
|
AGRA DEVELOPMENT AUTHORITY Vs. AMARJEET PANNU
|
October 13, 2015 |
|
AGRASEN KANYA VIDYALAYA MANAGEMENT COMMITTEE Vs. INCHARGE, DISTRICT JUDGE, HATHRAS AND ORS.
|
December 23, 2015 |
|
AGRAWAL TRADING CO MATHURA Vs. STATE OF U P AND OTHERS
|
August 10, 2015 |
|
AHIBARAN Vs. STATE OF U.P.
|
August 21, 2015 |
|
AHILYA Vs. STATE OF U.P.
|
September 21, 2015 |
|
AHMAD NABI AND ANOTHER Vs. RAM DEEN & 2 OTHERS
|
January 16, 2015 |
|
AHMED HUSSAIN Vs. CIVIL JUDGE (SENIOR DIVISION) BEHRAICH & 3 OTHERS
|
April 28, 2015 |
|
AHSAN Vs. STATE OF U.P.
|
April 21, 2015 |
|
AISHA AKHTAR Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
January 22, 2015 |
|
AJAD SINGH Vs. STATE OF U.P. AND ORS.
|
August 24, 2015 |
|
AJAI KUMAR Vs. D D C
|
February 20, 2015 |
|
AJAI SINGH AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 19, 2015 |
|
AJAIPAL SHARMA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 30, 2015 |
|
AJAY Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
AJAY @ ABHINAY KUMAR Vs. STATE OF U P
|
March 30, 2015 |
|
AJAY AGARWAL Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
AJAY KUMAR AND ANR Vs. NEELESH KUMAR AGARWAL AND ANR
|
October 27, 2015 |
|
AJAY KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
August 19, 2015 |
|
AJAY KUMAR MISRA AND ORS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
|
October 14, 2015 |
|
AJAY KUMAR MISRA AND ORS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
|
August 31, 2015 |
|
AJAY PUNDIR Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
AJAY RASTOGI Vs. STATE OF U P
|
May 27, 2015 |
|
AJAY SAHU Vs. CANTONMENT BOARD AND 2 ORS
|
September 1, 2015 |
|
AJEET GAUR Vs. STATE OF U.P. AND ORS.
|
September 22, 2015 |
|
AJEET KUMAR Vs. STATE OF U P
|
May 14, 2015 |
|
AJEET KUMAR JAIN Vs. U.P. POWER CORPORATION LTD.
|
April 15, 2015 |
|
AJEET SINGH AND ORS. Vs. STATE OF U.P.
|
December 16, 2015 |
|
AJEET SINGH CHAUHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
AJEET YADAV AND ANR Vs. STATE OF U P AND ANR
|
July 8, 2015 |
|
AJEET YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 15, 2015 |
|
AJIT Vs. STATE OF U.P.
|
September 11, 2015 |
|
AJIT Vs. STATE OF U.P.
|
November 9, 2015 |
|
AJIT KUMAR SACHAN Vs. STATE OF U P & OTHERS
|
August 10, 2015 |
|
AJUL KUMAR Vs. RAJENDRA
|
May 4, 2015 |
|
AKASH GANGA AIRLINES LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
|
August 12, 2015 |
|
AKASH SAXENA Vs. STATE OF U.P. AND ORS.
|
April 13, 2015 |
|
AKASH SHARMA Vs. STATE OF U.P.
|
July 7, 2015 |
|
AKASH SHARMA Vs. STATE OF U.P. AND ORS.
|
September 3, 2015 |
|
AKBAR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND ORS.
|
January 21, 2015 |
|
AKHILESH KUMAR Vs. MAGENDRA PAL SINGH
|
May 12, 2015 |
|
AKHILESH KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 24, 2015 |
|
AKHILESH KUMAR TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
AKHILESH PURWAR Vs. CHATURBHUJ AGRAWAL
|
March 11, 2015 |
|
AKHLAKH AHMAD Vs. STATE OF U.P.
|
December 23, 2015 |
|
AKHTAR ALI Vs. KANPUR DEVELOPMENT AUTHORITY AND ANR.
|
May 25, 2015 |
|
AKHTAR ALI Vs. STATE OF U.P. AND ORS.
|
November 6, 2015 |
|
AKHTAR ALI ANSARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
AKHTAR HASAN Vs. POWER GRID CORPORATION OF INDIA
|
April 18, 2015 |
|
AKHTYAR AHMAD Vs. STATE OF U P AND OTHERS
|
August 7, 2015 |
|
AKIB ZAMAL AND 3 OTHERS Vs. HAZI RAEES AHMAD AND ANOTHER
|
December 4, 2015 |
|
AKSHAY ASTHANA Vs. STATE OF U.P. AND ORS.
|
April 24, 2015 |
|
AKSHAY KUMAR Vs. STATE OF U.P.
|
October 8, 2015 |
|
ALEEM HUSAIN Vs. STATE OF U.P. AND ORS.
|
February 24, 2015 |
|
ALGOO YADAV Vs. BOARD OF REVENUE ALLAHABAD
|
February 12, 2015 |
|
ALI HASSAN Vs. D.D.C, FARRUKHABAD AND ORS.
|
August 18, 2015 |
|
ALI MOHAMMAD Vs. STATE OF U.P.
|
April 30, 2015 |
|
ALI MOHAMMAD Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
ALKA RASTOGI Vs. STATE OF U.P.
|
August 21, 2015 |
|
ALLAHABAD YOUNG MENS CHRISTIAN ASSOCIATION Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 6, 2015 |
|
ALOK KUMAR GUPTA Vs. STATE OF U.P. & ANOTHER
|
April 17, 2015 |
|
ALOK KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
ALOK KUMAR TRIPATHI Vs. SURENDRA VIKRAM BAHADUR SINGH, DIRECTOR S E R T LKO
|
March 26, 2015 |
|
ALOK PANDEY Vs. RAKESH TIWARI
|
July 7, 2015 |
|
ALOK PANDEY Vs. RAKESH TIWARI
|
July 10, 2015 |
|
ALOK SINGH AND NAGENDRA SINGH Vs. STATE OF U P
|
April 1, 2015 |
|
ALPNA RAJPOOT Vs. STATE OF U P AND 5 ORS
|
February 18, 2015 |
|
AMA MEDICAL & DIAGNOSTIC CENTRAL K.G.M.C. CAMPUS LKO. Vs. THE DY. COMMISSIONER OF INCOME TAX, LUCKNOW
|
August 10, 2015 |
|
AMAN ENTERPRISES AND ANOTHER Vs. J.B.R. BULDCOM PVT. LTD.
|
September 15, 2015 |
|
AMAN MANI TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 19, 2015 |
|
AMAR BAHADUR SINGH Vs. STATE OF U.P.
|
November 3, 2015 |
|
AMAR BAJPAI Vs. STATE OF U P
|
February 24, 2015 |
|
AMAR CHANDRA Vs. KAMLA DEVI AND ORS.
|
July 3, 2015 |
|
AMAR CHANDRA AND 2 OTHERS Vs. YASODA NANDAN AND ANOTHER
|
September 18, 2015 |
|
AMAR NATH Vs. STATE OF U.P. AND ORS.
|
February 26, 2015 |
|
AMAR NATH AND ORS. Vs. D.D.C., MIRZAPUR AND ORS.
|
August 13, 2015 |
|
AMAR NATH UPADHYAY Vs. CHAIRMAN AND MANAGING DIRECTOR (COMPETENT AUTHORITY), CENTRAL BANK OF INDIA, BOMBAY AND ORS.
|
December 8, 2015 |
|
AMAR PAL SINGH Vs. STATE OF U.P. AND ORS.
|
April 20, 2015 |
|
AMAR PRAKASH GARG Vs. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT AND ORS.
|
May 6, 2015 |
|
AMAR SINGH Vs. STATE OF U P
|
March 13, 2015 |
|
AMAR SINGH Vs. STATE OF U P
|
February 18, 2015 |
|
AMAR SINGH Vs. STATE OF U P
|
August 14, 2015 |
|
AMAR SINGH Vs. KSHETRIYA SHRI GANDHI ASHRAM
|
April 27, 2015 |
|
AMAR SINGH Vs. STATE OF U.P.
|
July 28, 2015 |
|
AMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
September 15, 2015 |
|
AMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 9, 2015 |
|
AMARJEET SINGH Vs. A.D.J. AND ORS.
|
April 29, 2015 |
|
AMARJEET SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
|
AMARPAL Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
|
April 10, 2015 |
|
AMBIKESHWARI PRATAP SINGH Vs. ZILA ADHIKARI/COLLECTOR RAE BARELI AND ORS.
|
December 7, 2015 |
|
AMBRISH KUMAR Vs. STATE OF U.P. AND ORS.
|
September 11, 2015 |
|
AMIL Vs. MOHAMMAD UMAR AND ANR.
|
October 28, 2015 |
|
AMINDAR RAM Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH AND 5 OTHERS
|
July 8, 2015 |
|
AMIT BANSAL Vs. DHEERAJ SACHDEVA
|
April 15, 2015 |
|
AMIT CHATURVEDI Vs. STATE OF U P AND ANOTHER
|
August 19, 2015 |
|
AMIT CHAUHAN Vs. SAMLESH AND ORS.
|
December 2, 2015 |
|
AMIT GARG AND ORS. Vs. TABASSUM GAZALA AND ORS.
|
July 15, 2015 |
|
AMIT KUMAR Vs. PUTTAN BABU AND ORS.
|
September 21, 2015 |
|
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
|
July 27, 2015 |
|
AMIT KUMAR Vs. SUSHILA DEVI
|
November 16, 2015 |
|
AMIT KUMAR GAUR Vs. STATE OF U.P.
|
April 21, 2015 |
|
AMIT KUMAR PRAJAPATI Vs. MAHENDRA PRASAD SHUKLA AND ORS.
|
July 2, 2015 |
|
AMIT KUMAR TIWARI Vs. STATE OF UP
|
January 22, 2015 |
|
AMIT MITTAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 2, 2015 |
|
AMIT SAINI AND 3 OTHERS Vs. STATE OF U P
|
June 18, 2015 |
|
AMIT SHARMA Vs. STATE OF UTTAR PRADESH & ANOTHER
|
February 26, 2015 |
|
AMIT TIWARI AND 7 OTHERS Vs. STATE OF U P AND ANR
|
February 11, 2015 |
|
AMIT VERMA Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
AMITA VERMA ADVOCATE Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 3, 2015 |
|
AMITABH KUMAR Vs. UNION OF INDIA
|
December 11, 2015 |
|
AMITABH THAKUR Vs. STATE OF U P
|
September 30, 2015 |
|
AMMAR KAZIM Vs. STATE OF U P
|
May 26, 2015 |
|
AMRAWATI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 21, 2015 |
|
AMRESH SINGH AND ORS. Vs. STATE OF U.P.
|
December 11, 2015 |
|
AMRISH AGARWAL Vs. STATE OF U P
|
May 29, 2015 |
|
AMRIT PRASAD Vs. STATE OF U.P. AND ORS.
|
November 16, 2015 |
|
AMZAD Vs. STATE OF U.P.
|
October 13, 2015 |
|
ANAMIKA @ NILU TIWARI Vs. STATE OF U P
|
May 26, 2015 |
|
ANAND KUMAR Vs. D.D.C. AND ORS.
|
February 18, 2015 |
|
ANAND KUMAR AGARWAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 3, 2015 |
|
ANAND KUMAR YADAV AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 12, 2015 |
|
ANAND PRAKASH SHARMA Vs. ITI LIMITED RAE BARELI MANAGER & ORS
|
April 3, 2015 |
|
ANAND SINGH AND ORS. Vs. UMESH SINGH AND ORS.
|
March 20, 2015 |
|
ANAND SINGH MEMBER OF KSHETRA PANCHAYAT Vs. STATE OF U P & 10 OTHERS
|
August 13, 2015 |
|
ANAND SWARUP SHARMA Vs. D.D.C. AND ORS.
|
April 2, 2015 |
|
ANAND SWROOP AGARWAL Vs. STATE OF U.P. AND ORS.
|
October 28, 2015 |
|
ANAND TIWARI Vs. SUSHILA TIWARI
|
November 5, 2015 |
|
ANANT RAM SINGH & ANOTHER Vs. STATE OF U P & OTHERS
|
December 14, 2015 |
|
ANANTI & OTHERS Vs. TARACHANDRA
|
December 14, 2015 |
|
ANAR SINGH Vs. STATE OF U P
|
May 20, 2015 |
|
ANARA DEVI Vs. STATE OF U.P. AND ORS.
|
March 27, 2015 |
|
ANCHIT GUPTA Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR UNIV
|
May 27, 2015 |
|
ANEES Vs. STATE OF U P
|
May 6, 2015 |
|
ANEESA Vs. STATE OF U P
|
May 15, 2015 |
|
ANEETA Vs. STATE OF U P
|
August 6, 2015 |
|
ANEETA DEVI Vs. VINOD KUMAR
|
April 27, 2015 |
|
ANEETA TIWARI Vs. STATE OF U P AND ANOTHER
|
December 18, 2015 |
|
ANGOORI DEVI Vs. STATE OF U P
|
April 15, 2015 |
|
ANIL AGARWAL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
August 17, 2015 |
|
ANIL KISHORE PANDEY Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
ANIL KUMAR Vs. STATE OF U P
|
March 23, 2015 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
May 19, 2015 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
September 23, 2015 |
|
ANIL KUMAR Vs. SUBHASH CHANDRA RASTOGI
|
August 17, 2015 |
|
ANIL KUMAR Vs. STATE OF U P AND ORS
|
February 4, 2015 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
August 14, 2015 |
|
ANIL KUMAR Vs. JAMUNA PRASAD SHRI RAM INTER COLLEGE
|
September 10, 2015 |
|
ANIL KUMAR Vs. STATE OF U P
|
April 15, 2015 |
|
ANIL KUMAR AGRAWAL Vs. STATE OF U.P.
|
January 12, 2015 |
|
ANIL KUMAR BANSAL Vs. STATE OF U P
|
August 12, 2015 |
|
ANIL KUMAR GERA Vs. STATE OF U.P. AND ORS.
|
May 13, 2015 |
|
ANIL KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
August 18, 2015 |
|
ANIL KUMAR GUPTA Vs. RADHA MISHRA
|
August 7, 2015 |
|
ANIL KUMAR GUPTA AND ORS. Vs. PAWAN KUMAR SINGH AND ORS.
|
October 27, 2015 |
|
ANIL KUMAR GUPTA AND ORS. Vs. PAWAN KUMAR SINGH AND ORS.
|
September 9, 2015 |
|
ANIL KUMAR JAIN Vs. STATE OF U P
|
May 11, 2015 |
|
ANIL KUMAR JAISWAL Vs. STATE OF U P
|
January 9, 2015 |
|
ANIL KUMAR MISHRA Vs. STATE OF U P
|
May 19, 2015 |
|
ANIL KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
May 14, 2015 |
|
ANIL KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
September 16, 2015 |
|
ANIL KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 3, 2015 |
|
ANIL KUMAR RASTOGI Vs. M S V S AGRO PRODUCTS PVT LTD
|
April 24, 2015 |
|
ANIL KUMAR RAWAT Vs. STATE OF U.P.
|
August 24, 2015 |
|
ANIL KUMAR SAXENA Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
September 15, 2015 |
|
ANIL KUMAR SAXENA Vs. ADDITIONAL DISTRICT JUDGE AND ANR.
|
May 6, 2015 |
|
ANIL KUMAR SINGH Vs. SHRI HANUMAN DAS BANSAL
|
December 11, 2015 |
|
ANIL KUMAR SINGH Vs. STATE OF U. P. AND ORS.
|
September 30, 2015 |
|
ANIL KUMAR SONKAR Vs. STATE OF U.P.
|
August 19, 2015 |
|
ANIL KUMAR VERMA Vs. STATE OF U.P. AND ORS.
|
September 30, 2015 |
|
ANIL PACHAURI Vs. STATE OF U P AND ANOTHER
|
November 3, 2015 |
|
ANIL PRADHAN Vs. UNION OF INDIA AND ORS.
|
July 10, 2015 |
|
ANIL THATERA Vs. STATE OF U.P.
|
January 15, 2015 |
|
ANISA BEGUM Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
September 1, 2015 |
|
ANISH MUHAMMAD Vs. STATE OF U.P. AND ORS.
|
December 21, 2015 |
|
ANISH ULLAH AND ORS. Vs. U.P. AWASH AWAM VIKASH PARISHAD
|
November 5, 2015 |
|
ANITA Vs. STATE OF U.P. AND ORS.
|
July 15, 2015 |
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ANITA SCRAP TRADERS Vs. COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
|
April 8, 2015 |
|
ANITA SHARMA & 2 OTHERS Vs. OM PRAKASH BATRA & ANOTHER
|
August 19, 2015 |
|
ANITA SONKAR 67 (CLRE) 2012 Vs. SHAKUNTALA MISHRA
|
March 9, 2015 |
|
ANJANI KUMAR Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
ANJUMAN ISLAMIA & ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
October 15, 2015 |
|
ANJUMAN MADARSA ISLAMIA WARSI Vs. STATE OF U P AND 3 ORS
|
April 2, 2015 |
|
ANKIT AND ANOTHER Vs. STATE OF U P & ANOTHER
|
August 6, 2015 |
|
ANKIT BABU SHARMA (MINOR) Vs. STATE OF U P
|
April 20, 2015 |
|
ANKIT CHATURVEDI Vs. UNION OF INDIA
|
April 16, 2015 |
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ANKIT KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 14, 2015 |
|
ANKIT KUMAR SINGH Vs. STATE OF U P
|
February 23, 2015 |
|
ANKIT SHARMA Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
ANKIT VERMA Vs. STATE OF U P
|
May 18, 2015 |
|
ANKITA Vs. STATE OF U P
|
April 30, 2015 |
|
ANKUR PATHAK Vs. ARUN KUMAR SINGH
|
November 5, 2015 |
|
ANKUSH Vs. STATE OF U P
|
November 20, 2015 |
|
ANNAPURNA DEVI Vs. DDC
|
November 20, 2015 |
|
ANNO Vs. STATE OF U.P. AND ORS.
|
March 10, 2015 |
|
ANNO @ ANNI Vs. STATE OF U P
|
March 9, 2015 |
|
ANONDITA HEALTH CARE Vs. EMPLOYEES STATE INSURANCE CORP. AND ORS.
|
December 22, 2015 |
|
ANOOP GUPTA EDITOR OF HINDI MONTHLY MAGAZINE DRISHTANT Vs. UNION OF INDIA AND ORS.
|
October 27, 2015 |
|
ANOOP KUMAR PANDEY Vs. STATE OF U P
|
May 21, 2015 |
|
ANSARI Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
ANSHU LATA MISHRA Vs. DISTRICT BASIC EDUCATION OFFICER, HARDOI
|
May 28, 2015 |
|
ANSHUL SHARMA Vs. STATE OF U P
|
September 24, 2015 |
|
ANUJ Vs. THE UNION OF INDIA AND ORS.
|
November 20, 2015 |
|
ANUJ KUMAR Vs. SHANTI DEVI AND ORS.
|
February 9, 2015 |
|
ANUP RAWALA Vs. SENIOR POST MASTER MEERUT CITY
|
August 31, 2015 |
|
ANUPAM Vs. STATE OF U P & OTHERS
|
December 17, 2015 |
|
ANUPAM KUMAR Vs. SANJAY GANDHI P.G. INSTITUTE OF MEDICAL SCIENCES AND ORS.
|
November 5, 2015 |
|
ANUPAM KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
ANUPRIYA SHAHU AND ANOTHER Vs. STATE OF U P
|
May 13, 2015 |
|
ANURAG AWASTHI Vs. EXECUTIVE DIRECTOR
|
March 19, 2015 |
|
ANURAG DUBEY AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION VARANASI AND ORS.
|
July 16, 2015 |
|
ANURAG MISHRA Vs. STATE OF U.P. AND ORS.
|
November 19, 2015 |
|
ANURAG SETH Vs. CHANDRA SHEKHAR GUPTA
|
May 29, 2015 |
|
ANURAG SHUKLA Vs. STATE OF U P & OTHERS
|
December 15, 2015 |
|
ANURAG SINGH Vs. RENT CONTROL & ANOTHER
|
December 16, 2015 |
|
ANURAG SINGHANIA Vs. STATE OF U P
|
February 27, 2015 |
|
ANURIKA VAISH AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 11, 2015 |
|
ANWAR Vs. STATE OF U P
|
April 28, 2015 |
|
ANWAR AHAMAD Vs. STATE OF U P & OTHERS
|
December 1, 2015 |
|
APOORB SAXENA Vs. MAYOR, NAGAR MAHAPALIKA
|
April 20, 2015 |
|
APPU @ DESH RAJ Vs. STATE OF U P
|
December 21, 2015 |
|
AQIL Vs. STATE OF U.P. AND ORS.
|
July 8, 2015 |
|
AQUIL AHMAD AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
September 8, 2015 |
|
ARADHANA DEVI Vs. STATE OF U P
|
February 23, 2015 |
|
ARADHANA PANDEY Vs. STATE OF U P AND 3 OTHERS
|
September 2, 2015 |
|
ARADHANA SINGH Vs. STATE OF U P AND OTHERS
|
August 6, 2015 |
|
ARAUL REFRIGERATION INDUSTRIES PVT. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 21, 2015 |
|
ARCHANA VERMA Vs. I E A R T & ANOTHER
|
August 25, 2015 |
|
ARCHNA Vs. DY DIRECTOR OF CONSOLIDATION, AMROHA
|
March 27, 2015 |
|
ARJUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
May 13, 2015 |
|
ARJUN PRASAD PATEL Vs. STATE OF U.P. AND ORS.
|
August 28, 2015 |
|
ARJUN SINGH Vs. STATE OF U.P.
|
August 20, 2015 |
|
ARJUN SINGH & OTHERS Vs. D D C & OTHERS
|
July 15, 2015 |
|
ARJUN SONKAR Vs. STATE OF U.P.
|
December 17, 2015 |
|
ARMAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION CHITRKOOT AND 4 OTHERS
|
April 24, 2015 |
|
ARPITA GUPTA Vs. STATE OF U P AND 4 ORS
|
April 7, 2015 |
|
ARTI TIWARI Vs. SHISHIR SAURABH TIWARI
|
December 18, 2015 |
|
ARUN Vs. DISTRICT MAGISTRATE AND ORS.
|
October 7, 2015 |
|
ARUN Vs. STATE OF U.P.
|
November 27, 2015 |
|
ARUN AGRAWAL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 4, 2015 |
|
ARUN GUPTA Vs. UNION OF INDIA
|
February 4, 2015 |
|
ARUN JAITLEY Vs. STATE OF U.P.
|
November 5, 2015 |
|
ARUN KUMAR Vs. STATE OF U P AND OTHERS
|
December 21, 2015 |
|
ARUN KUMAR ARYA Vs. STATE OF U P
|
February 5, 2015 |
|
ARUN KUMAR DIXIT Vs. C B I
|
August 21, 2015 |
|
ARUN KUMAR GOEL Vs. UNION OF INDIA AND ORS.
|
August 6, 2015 |
|
ARUN KUMAR SHUKLA Vs. STATE OF U P
|
June 5, 2015 |
|
ARUN KUMAR SON OF RAM MILAN Vs. STATE OF U P
|
February 24, 2015 |
|
ARUN KUMAR SRIVASTAVA Vs. THE STATE OF U.P. AND ORS.
|
July 30, 2015 |
|
ARUN KUMAR TIWARI AND ORS. Vs. RAJESH PANDEY AND ORS.
|
May 13, 2015 |
|
ARVIND Vs. STATE ELECTION COMMISIONER STATE OF U.P AND ORS.
|
November 30, 2015 |
|
ARVIND Vs. STATE OF U.P.
|
October 9, 2015 |
|
ARVIND Vs. STATE OF U.P.
|
November 2, 2015 |
|
ARVIND Vs. STATE ELECTION COMMISSIONER OF STATE OF U.P. AND ORS.
|
January 30, 2015 |
|
ARVIND AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 22, 2015 |
|
ARVIND KEJRIWAL Vs. THE STATE OF U.P AND ORS.
|
August 27, 2015 |
|
ARVIND KUMAR Vs. STATE OF U.P.
|
January 21, 2015 |
|
ARVIND KUMAR Vs. STATE OF UP
|
February 26, 2015 |
|
ARVIND KUMAR Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
ARVIND KUMAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAHOBA AND ORS.
|
May 13, 2015 |
|
ARVIND KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
February 11, 2015 |
|
ARVIND KUMAR RAI Vs. PUSHPA DEVI
|
August 18, 2015 |
|
ARVIND KUMAR SINGH Vs. UNION OF BANK OF INDIA AND ANOTHER
|
August 11, 2015 |
|
ARVIND SINGH Vs. STATE OF U P
|
April 20, 2015 |
|
ARVIND YADAV Vs. STATE OF U P
|
February 19, 2015 |
|
ARVINDER PAL SINGH Vs. UNION OF INDIA
|
September 3, 2015 |
|
ASGHAR Vs. ADDL. COMMISSIONER (ADMIN), MORADABAD AND ORS.
|
October 29, 2015 |
|
ASHA DEVI Vs. ADDITIONAL COMMISSIONER (IIND), VARANASI AND ORS.
|
April 24, 2015 |
|
ASHA RAM & ANOTHER Vs. U.P.A.E.P. & OTHERS
|
December 16, 2015 |
|
ASHA RAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 19, 2015 |
|
ASHARFI Vs. STATE
|
January 16, 2015 |
|
ASHFAQ Vs. STATE OF U P
|
April 30, 2015 |
|
ASHFAQ AHMAD Vs. STATE OF U P & ORS
|
November 20, 2015 |
|
ASHFAQ AHMAD Vs. ABDUL SATTAR AND OTHERS
|
May 26, 2015 |
|
ASHIK ALI Vs. HARIGEN
|
September 21, 2015 |
|
ASHISH KUMAR Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
ASHISH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 7, 2015 |
|
ASHISH KUMAR CHAURASIA Vs. COMMISSIONER, CESTAT
|
July 14, 2015 |
|
ASHISH KUMAR MISRA Vs. BHARAT SARKAR
|
April 15, 2015 |
|
ASHISH KUMAR SADH Vs. PUTUL CHAUBEY AND ORS.
|
December 18, 2015 |
|
ASHISH SRIVASTAVA AND ANOTHER Vs. STATE OF U P
|
January 28, 2015 |
|
ASHOK ABROL & ORS Vs. U P FINANCIAL CORPORATION & ORS
|
August 5, 2015 |
|
ASHOK CHAWLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 18, 2015 |
|
ASHOK KUMAR Vs. PHOOLCHAND SINGH
|
February 27, 2015 |
|
ASHOK KUMAR Vs. STATE OF U.P. AND OTHERS
|
April 21, 2015 |
|
ASHOK KUMAR Vs. NARESH CHANDRA GUPTA AND ANOTHER
|
July 23, 2015 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 9, 2015 |
|
ASHOK KUMAR Vs. HAR BHAJAN SINGH
|
October 12, 2015 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 27, 2015 |
|
ASHOK KUMAR (DIRECTOR) Vs. J R ORGANICS LTD COMPANY AND 4 OTHERS
|
March 27, 2015 |
|
ASHOK KUMAR @ SANAD Vs. STATE OF U P
|
April 30, 2015 |
|
ASHOK KUMAR AGARWAL Vs. AJAY MATHUR
|
March 27, 2015 |
|
ASHOK KUMAR AND ANOTHER Vs. ADDL. CIVIL JUDGE VII, GHAZIABAD AND ANOTHER
|
January 16, 2015 |
|
ASHOK KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 31, 2015 |
|
ASHOK KUMAR DUBEY Vs. STATE OF U P
|
March 27, 2015 |
|
ASHOK KUMAR GUPTA Vs. DR. SAURABH SHAHA AND ANR.
|
March 20, 2015 |
|
ASHOK KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
July 20, 2015 |
|
ASHOK KUMAR PANDEY Vs. STATE OF U P & OTHERS
|
September 16, 2015 |
|
ASHOK KUMAR SHARMA Vs. CENTRAL BANK OF INDIA THROU ITS CHAIRMAN/M.D. AND ORS.
|
March 11, 2015 |
|
ASHOK KUMAR SHARMA Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
August 31, 2015 |
|
ASHOK KUMAR SHARMA Vs. STATE OF U.P.
|
January 13, 2015 |
|
ASHOK KUMAR SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
ASHOK KUMAR SHUKLA AND ORS. Vs. KARUNA TIWARI AND ORS.
|
July 31, 2015 |
|
ASHOK KUMAR SINGH Vs. SMT. MEERA RATHORE @ SITANSHU
|
November 16, 2015 |
|
ASHOK KUMAR SINGH Vs. D.D.C., GONDA AND ORS.
|
December 21, 2015 |
|
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
|
February 10, 2015 |
|
ASHOK KUMAR TIWARI Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
|
ASHOK KUMAR; RAM PRAKASH; MANOJ KUMAR Vs. STATE OF U P
|
April 15, 2015 |
|
ASHOK PANDE Vs. UNION OF INDIA AND ORS.
|
October 8, 2015 |
|
ASHOK SHUKLA Vs. STATE BANK OF BIKANER
|
May 19, 2015 |
|
ASHU KUMAR Vs. STATE OF U P
|
May 26, 2015 |
|
ASHUTOSH JAISWAL Vs. KAILASH CHANDRA AND 4 ORS.
|
February 23, 2015 |
|
ASHUTOSH KUMAR Vs. STATE OF U P
|
May 5, 2015 |
|
ASHUTOSH SHROTRIYA AND ORS. Vs. VICE-CHANCELLOR, DR. B.R. AMBEDKAR UNIVERSITY AND ORS.
|
September 4, 2015 |
|
ASHWANI KUMAR Vs. SMT. SAROJ DEVI AND 2 OTHERS
|
December 10, 2015 |
|
ASHWANI KUMAR Vs. STATE OF U.P.
|
January 19, 2015 |
|
ASHWANI KUMAR MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 26, 2015 |
|
ASHWANI KUMAR RAI AND 2 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION MAU AND 20 OTHERS
|
September 10, 2015 |
|
ASHWINI KAMAL SHUKLA Vs. STATE OF UTTAR PRADESH
|
April 17, 2015 |
|
ASIA KHATOON Vs. D D C
|
April 16, 2015 |
|
ASIAN FERTILIZERS LTD. Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
ASIF Vs. STATE OF U.P.
|
August 4, 2015 |
|
ASIF Vs. STATE OF U.P.
|
August 24, 2015 |
|
ASMA ALSAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 16, 2015 |
|
ASMA ASLAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 30, 2015 |
|
ASOK PANDE Vs. RAHUL GANDHI, MEMBER OF PARLIAMENT NEW DELHI AND ORS.
|
December 1, 2015 |
|
ASOK PANDE Vs. ALLAHABAD HIGH COURT
|
May 22, 2015 |
|
ASOK PANDE Vs. ALLAHABAD HIGH COURT
|
April 16, 2015 |
|
ASRAR Vs. OM PRAKASH AND OTHERS
|
May 25, 2015 |
|
ASSISTANT GENERAL MANAGER, ORIENTAL INS. CO. AND ORS. Vs. B.P. RAJPOOT
|
July 20, 2015 |
|
ASSOCIATED SWITCHGEARS AND PROJECTS LTD. AND ANR. Vs. MOHD. SHAFIQ
|
February 24, 2015 |
|
ASSTT. COMMISSIONER OF INCOME TAX Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
|
August 4, 2015 |
|
ASTHA MIDHA Vs. UNION OF INDIA AND ORS.
|
September 14, 2015 |
|
ATMA RAM KAUSHIK Vs. D I O S & ANOTHER
|
August 21, 2015 |
|
ATRUNNISHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 16, 2015 |
|
ATTAR SINGH Vs. STATE OF U.P.
|
April 16, 2015 |
|
ATUL GUPTA @ BANTI Vs. STATE OF U P
|
May 20, 2015 |
|
ATUL KRISHNA BHATNAGAR Vs. C.B.I. AND ORS.
|
November 3, 2015 |
|
ATUL KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 12, 2015 |
|
ATUL PRAKASH NIGAM Vs. C B I
|
August 28, 2015 |
|
AVADH RAM AND ORS. Vs. STATE OF U.P.
|
December 4, 2015 |
|
AVANISH KUMAR MITTAL Vs. SMT. KAMLESH JAIN (DEAD) AND OTHERS
|
December 21, 2015 |
|
AVINASH CHANDRA JAIN Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
July 17, 2015 |
|
AVNEESH BANSAL Vs. STATE OF U.P. AND ORS.
|
January 23, 2015 |
|
AWADESH KUMAR Vs. STATE OF U P
|
May 1, 2015 |
|
AWADESH KUMAR SHUKLA Vs. STATE OF U P
|
August 14, 2015 |
|
AWADH BIHARI SHUKLA Vs. STATE OF U.P. AND ORS.
|
May 7, 2015 |
|
AWADH CENTER OF EDUCATION FOR WOMEN VILLLAGE-KARJA AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
AWDHESH KUSHWAHA Vs. STATE OF U P
|
May 20, 2015 |
|
AWDHESH SHARMA Vs. STATE OF U P
|
May 28, 2015 |
|
AWDHESH TRIPATHI Vs. STATE OF U.P.
|
April 17, 2015 |
|
AWNENDRA TOMAR Vs. STATE OF U.P. AND ORS.
|
August 14, 2015 |
|
AYESHA @ RAJNESH DEVI Vs. STATE OF U P
|
May 22, 2015 |
|
AYODHAY PRASAD Vs. ADDITIONAL DISTRICT JUDGE UNNAO
|
March 17, 2015 |
|
AYODHYA AND ORS. Vs. STATE
|
September 28, 2015 |
|
AYODHYA PRASAD Vs. D.D.C. AND ORS.
|
August 7, 2015 |
|
AYODHYA PRASAD Vs. STATE OF U P
|
April 1, 2015 |
|
AYUB KHAN Vs. STATE OF U P
|
January 9, 2015 |
|
AYUB KHAN Vs. ANNO BEGUM @ ANWARI AND 3 OTHERS
|
October 26, 2015 |
|
AYUSH AGRAWAL Vs. VICE CHANCELLOR C S M UNIVERSITY & OTHERS
|
December 14, 2015 |
|
AZAHAR Vs. STATE OF U.P.
|
August 26, 2015 |
|
AZIZ Vs. STATE OF U P
|
May 1, 2015 |
|
AZIZ SHAH Vs. STATE
|
March 26, 2015 |
|
AZIZUL HAQUE QUARAISHI Vs. U P S R T C
|
May 15, 2015 |
|
AZRA KHANAM Vs. STATE OF U.P. AND ORS.
|
December 21, 2015 |
|
AZRA PARVEEN Vs. STATE OF U P
|
April 15, 2015 |
|
B I C LIMITED Vs. STATE OF U P
|
May 22, 2015 |
|
B N RAM YADAV Vs. STATE OF U P AND ANOTHER
|
July 17, 2015 |
|
B P RAJPOOT Vs. ASSTT G M ORIENTAL INSURANCE CO LTD
|
May 29, 2015 |
|
B.K. PANDEY Vs. MINAKSHI SINGH
|
August 28, 2015 |
|
BABA SHOBHAMANI LAGHU MADHYAMIK VIDHYALAYA AND ANO Vs. STATE OF U P AND 4 OTHERS
|
December 22, 2015 |
|
BABITA Vs. STATE OF U P & ANOTHER
|
July 10, 2015 |
|
BABLOO Vs. III RD A D J FAIZABAD
|
January 8, 2015 |
|
BABLU Vs. BETIBAI AND ORS.
|
February 25, 2015 |
|
BABLU (UNDER WIDOW MOTHER RAM DULARI) Vs. STATE OF U P
|
April 9, 2015 |
|
BABLU @ PINTU Vs. STATE OF U P AND ANOTHER
|
November 4, 2015 |
|
BABLU CHAURASIYA @ BABLU BHAI CHAURASIYA Vs. STATE OF U P
|
May 20, 2015 |
|
BABLU PASI Vs. STATE
|
July 16, 2015 |
|
BABLU SINGH Vs. STATE OF U P
|
May 15, 2015 |
|
BABU LAL Vs. ADDITIONAL COMMISSIONER LKO AND 3 ORS
|
April 23, 2015 |
|
BABU LAL Vs. STATE OF U P & OTHERS
|
July 23, 2015 |
|
BABU LAL Vs. STATE OF U P
|
April 10, 2015 |
|
BABU LAL Vs. DIRECTOR OF CONSOLIDATION
|
April 20, 2015 |
|
BABU LAL Vs. RAM AUTAR
|
January 15, 2015 |
|
BABU RAM Vs. STATE OF U P
|
January 16, 2015 |
|
BABU RAM Vs. D.D.C. AND ORS.
|
September 15, 2015 |
|
BABU RAM Vs. STATE OF U P
|
August 14, 2015 |
|
BABU RAM Vs. STATE OF U P
|
April 28, 2015 |
|
BABU RAM AND ORS. Vs. D.D.C., SITAPUR AND ORS.
|
August 17, 2015 |
|
BABU SHAH AND ORS. Vs. STATE OF U.P.
|
October 7, 2015 |
|
BABU SINGH @ KRINJAL SINGH Vs. STATE OF U.P.
|
October 13, 2015 |
|
BABU SINGH AND ORS. Vs. SHATRUGHAN SINGH AND ORS.
|
February 24, 2015 |
|
BABURAM SINGH Vs. THE DISTRICT JUDGE AND 2 ORS.
|
February 11, 2015 |
|
BABY GUPTA Vs. STATE OF U.P. AND ORS.
|
March 20, 2015 |
|
BACHAN Vs. MUNESHARI
|
September 8, 2015 |
|
BACHCHAN LAL Vs. RAM PRAKASH
|
January 23, 2015 |
|
BACHCHAN MIAN Vs. STATE OF U P
|
July 30, 2015 |
|
BADRI PRASAD Vs. GYAN PRAKASH
|
April 28, 2015 |
|
BADRI PRASAD AND ORS. Vs. SATYA DEV SHARMA AND ORS.
|
May 22, 2015 |
|
BADRI PRASAD YADAV AND ORS. Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
|
November 19, 2015 |
|
BADRI PSASAD Vs. STATE OF U P
|
April 10, 2015 |
|
BADRUL HASAN ALVI Vs. STATE OF U P
|
April 10, 2015 |
|
BAGHEL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
BAHADUR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 22, 2015 |
|
BAHUJAN NIRBAL VARG SAHKARI GRIH NIRMAN SAMITI LTD. Vs. STATE OF U.P. AND ORS.
|
November 5, 2015 |
|
BAIJ NATH & OTHERS Vs. STATE
|
July 8, 2015 |
|
BAIJNATH MISHRA Vs. CHIEF JUDICIAL MAGISTRATE SULTANPUR
|
January 8, 2015 |
|
BAJAJ ALLIANZ GENERAL ISNURANCE CO LTD Vs. MAMTA DEVI AND 6 OTHERS
|
April 3, 2015 |
|
BAJJI Vs. STATE OF U P
|
February 2, 2015 |
|
BAJRANG VIKRAM SINGH Vs. BOARD OF REVENUE U.P. ALLAHABAD AND ORS.
|
June 30, 2015 |
|
BAL CHANDRA Vs. STATE OF U P
|
May 11, 2015 |
|
BAL DEV SINGH Vs. STAE OF U P
|
February 6, 2015 |
|
BAL KISHUN Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND ORS.
|
May 15, 2015 |
|
BAL MUKUND TRIPATHI Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
|
October 29, 2015 |
|
BALAJI ENTERPRISES Vs. MAIDEN PHARMACEUTICALS
|
February 26, 2015 |
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BALAJI ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX, U.P. LKO.
|
November 23, 2015 |
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BALBIR AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
|
November 20, 2015 |
|
BALCHAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION MAU AND ORS.
|
May 18, 2015 |
|
BALDEV AND ORS. Vs. D.M./D.D.C. AND ORS.
|
May 13, 2015 |
|
BALDEV AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
April 3, 2015 |
|
BALDEV PRASAD GUPTA AND ORS. Vs. ADDL. COMMISSIONER, DEVI PATAN DIVISION AND ORS.
|
December 23, 2015 |
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BALENDRA Vs. STATE OF U.P. AND ORS.
|
March 27, 2015 |
|
BALENDRA @ BALI GUPTA Vs. STATE OF U P
|
September 1, 2015 |
|
BALESHWAR AND ORS. Vs. STATE OF U.P.
|
July 20, 2015 |
|
BALIRAM Vs. STATE OF U P AND 3 OTHERS
|
November 19, 2015 |
|
BALIRAM & OTHERS Vs. STATE OF U P
|
July 31, 2015 |
|
BALJEET SINGH Vs. UNION OF INDIA
|
April 15, 2015 |
|
BALJIT Vs. D D C
|
May 29, 2015 |
|
BALRAM Vs. STATE OF U P & 4 OTHERS
|
October 29, 2015 |
|
BALRAM AND 8 OTHERS; MONTU AND 5 ORS Vs. STATE OF U P AND ANOTHER
|
December 4, 2015 |
|
BALRAM DAS AND ORS. Vs. PRAKASH CHAND DHINGRA
|
December 23, 2015 |
|
BALRAM PANDEY Vs. STATE OF U.P. AND ORS.
|
May 12, 2015 |
|
BALRAMPUR CHINI MILLS LTD. Vs. UNION OF INDIA
|
March 19, 2015 |
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BALVEER SINGH Vs. STATE OF U P
|
May 13, 2015 |
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BALVEER SINGH PONIA Vs. STATE OF U P
|
May 15, 2015 |
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BALVIR SINGH Vs. STATE OF U P
|
March 27, 2015 |
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BALVIR SINGH Vs. STATE OF U.P. AND ORS.
|
May 21, 2015 |
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BALVIR SINGH TYAGI Vs. D.D.C. AND ORS.
|
March 25, 2015 |
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BALWAN SINGH Vs. STATE OF U P
|
May 21, 2015 |
|
BALWANT Vs. PROVINCIAL CO-OPERATIVE FEDERATION OF U.P. AND ORS.
|
November 26, 2015 |
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BALWANT KUMARI YADAVA Vs. HARI SHANKER YADAVA AND ORS.
|
January 30, 2015 |
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BANDANA DEVI Vs. ELECTION TRIBUNAL/SPECIAL JUDGE (E.C. ACT.) AND ORS.
|
November 5, 2015 |
|
BANDANA SRIVASTAVA Vs. STATE OF U P
|
March 20, 2015 |
|
BANDHU PRASAD Vs. STATE OF U.P. AND ORS.
|
July 13, 2015 |
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BANKEY BIHARI CHAUHAN Vs. STATE OF U P
|
February 6, 2015 |
|
BANNEY SINGH Vs. STATE OF U.P. AND ORS.
|
September 7, 2015 |
|
BANSH LAL SANKHWAR Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
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BANSHIDHAR Vs. DIRECTOR OF CONSOLIDATION/ADM CITY AND 36 OTHERS
|
July 2, 2015 |
|
BANSHRAJ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, BASTI AND ORS.
|
February 24, 2015 |
|
BANSI LAL Vs. DISTRICT JUDGE AND ORS.
|
October 1, 2015 |
|
BANSI RAM Vs. STATE OF U P & ANOTHER
|
September 14, 2015 |
|
BANWARI & ANOTHER Vs. STATE OF U P
|
August 20, 2015 |
|
BANWARI AND ORS. Vs. STATE OF U.P.
|
November 20, 2015 |
|
BAQREEDAN @ BHOPALAN Vs. ADDITIONAL DISTRICT JUDGE LKO
|
April 7, 2015 |
|
BARAUNI KANPUR PIPE LINES I O C LTD Vs. STATE OF U P
|
May 28, 2015 |
|
BARKAT ALI AND ORS. Vs. ALI AHMAD KHAN AND ORS.
|
December 2, 2015 |
|
BARSATI & ORS. Vs. THE STATE OF U.P. & ANR.
|
September 2, 2015 |
|
BAS DEO PRASAD MISRA Vs. ASSTT RECORD OFFICER, MIRZAPUR AND ANOTHER
|
December 11, 2015 |
|
BASANT KUMAR @ NATHU RAM Vs. STATE OF U P
|
April 23, 2015 |
|
BASANT LAL MAURYA AND 17 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
September 21, 2015 |
|
BASUDEO Vs. STATE
|
December 17, 2015 |
|
BAYALASI SHAIKSHANIK SAMITI Vs. STATE OF U P AND 3 ORS
|
February 12, 2015 |
|
BECHAN AND ORS. Vs. GAON SABHA
|
November 30, 2015 |
|
BECHU LAL Vs. STATE OF U P
|
February 5, 2015 |
|
BEERU Vs. AAM JANATA AND ORS.
|
August 18, 2015 |
|
BEJANT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 23, 2015 |
|
BHABHUTI Vs. BASANT LAL
|
January 30, 2015 |
|
BHAGAWATI PRASAD Vs. STATE OF U P
|
August 12, 2015 |
|
BHAGELU KHAN @ SAEEDUZZAMA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE E.C. ACT. & ORS.
|
October 15, 2015 |
|
BHAGVAN DEEN Vs. STATE OF U P AND ANOTHER
|
July 27, 2015 |
|
BHAGWAN DAS Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
BHAGWAN DAS Vs. STATE OF U.P.
|
September 22, 2015 |
|
BHAGWAN DIN Vs. STATE
|
December 21, 2015 |
|
BHAGWAN SHARMA Vs. STATE OF U.P. AND ORS.
|
December 22, 2015 |
|
BHAGWANDEEN Vs. STATE OF U P
|
May 8, 2015 |
|
BHAGWAT MAL Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
April 24, 2015 |
|
BHAGWAT PRASAD AGRAWAL Vs. RADHA RAMAN AGRAWAL
|
May 22, 2015 |
|
BHAGWATI AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 15, 2015 |
|
BHAGWATI SECURITY SERVICE Vs. UNION OF INDIA AND ORS.
|
May 20, 2015 |
|
BHAINA; RAMESH; ANIL Vs. STATE OF U P
|
January 17, 2015 |
|
BHAIRAV NATH SINGH AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
November 26, 2015 |
|
BHAJAN LAL DIWAKAR Vs. BANI SINGH THAKURELA AND ORS.
|
July 20, 2015 |
|
BHAMOLA Vs. STATE OF U P AND OTHERS
|
October 16, 2015 |
|
BHANU DUTT DWIVEDI Vs. STATE OF U P
|
February 19, 2015 |
|
BHANU PRAKASH CHATURVEDI Vs. SMT. JAIRANI AND ORS.
|
May 13, 2015 |
|
BHANU PRAKASH CHATURVEDI Vs. JAIRANI
|
May 29, 2015 |
|
BHANU YADAV Vs. STATE OF U P
|
February 23, 2015 |
|
BHAP @ WAHAB Vs. SATISH KUMAR JAIN
|
December 1, 2015 |
|
BHARAT Vs. STATE OF U P
|
May 5, 2015 |
|
BHARAT AND ORS. Vs. STATE
|
December 4, 2015 |
|
BHARAT AND ORS. Vs. STATE
|
December 18, 2015 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER C & C EXCISE
|
August 21, 2015 |
|
BHARAT IMMONOLOGICALS AND BIOLOGICALS CORP. LTD. Vs. GHANSHYAM SINGH AND ORS.
|
May 21, 2015 |
|
BHARAT PALACE Vs. STATE OF U.P. AND ORS.
|
November 26, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. GANESHI SINGH AND OTHERS; BISHAMBHAR DAYAL & ANOTH
|
July 10, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. RAJESH SHARMA
|
February 23, 2015 |
|
BHARAT PUMPS AND COMPRESSORS LTD. Vs. STATE OF U.P. AND ORS.
|
March 24, 2015 |
|
BHARTENDU PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
January 7, 2015 |
|
BHARTI AIRTEL LTD. Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
BHARTI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 27, 2015 |
|
BHARTIYA ANTAR RASTRIYA BYAPARI PVT LTD Vs. ADDITIONAL DISTRICT JUDGE
|
May 22, 2015 |
|
BHAWANA HOUSING PVT LTD Vs. ADDL COMMISSIONER GRADE-1, COMMERCIAL TAX
|
April 21, 2015 |
|
BHAWANIBHEEKH SINGH Vs. D D C , GONDA
|
May 19, 2015 |
|
BHAWAR PAL SINGH & ANOTHER Vs. STATE OF U P
|
September 8, 2015 |
|
BHAYANKAR SINGH Vs. STATE OF U.P. AND ORS.
|
October 6, 2015 |
|
BHEEM SHANKER SHUKLA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE (COURT NO.11) DISTT.SITAPUR & ORS.
|
December 17, 2015 |
|
BHIKHAN AND ORS. Vs. STATE OF U.P.
|
September 3, 2015 |
|
BHIM SEN Vs. STATE OF U P
|
April 30, 2015 |
|
BHIM SINGH SAGAR Vs. STATE OF U.P. AND ORS.
|
August 11, 2015 |
|
BHOJRAJ SINGH Vs. ZONAL MANAGER, CENTRAL U.P. ZONE, PUNJAB NATIONAL BANK AND ORS.
|
August 28, 2015 |
|
BHOLA Vs. STATE OF U P
|
May 29, 2015 |
|
BHOLA PAL Vs. STATE
|
July 31, 2015 |
|
BHOLA SHANKER @ RAM BABU Vs. STATE OF U P
|
January 6, 2015 |
|
BHOLEY Vs. STATE OF U.P.
|
May 20, 2015 |
|
BHONU AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 28, 2015 |
|
BHOODEV SINGH Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
BHOPAL SINGH Vs. D D C
|
January 23, 2015 |
|
BHOPAL SINGH Vs. STATE OF U P
|
March 23, 2015 |
|
BHULAI RAM Vs. D D C
|
July 10, 2015 |
|
BHUPENDRA KUMAR Vs. ARYA PRATINIDHI SABHA
|
May 22, 2015 |
|
BHURA AND ORS. Vs. STATE OF U.P.
|
September 15, 2015 |
|
BHUTELI YADAV Vs. STATE OF U.P. AND ORS.
|
August 19, 2015 |
|
BHUTWA @ SHEO BHAWAN Vs. STATE OF U P
|
February 2, 2015 |
|
BIHARI LAL Vs. STATE OF U P
|
April 17, 2015 |
|
BIHARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
BIJENDRA PAL SINGH Vs. CONSOLIDATION COMMISSIONER, STATE OF U.P. AND ORS.
|
December 18, 2015 |
|
BIMAL KUMAR SUREKHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
BIND PRASAD PANDEY Vs. STATE OF U.P. AND ORS.
|
October 15, 2015 |
|
BINNI Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 7, 2015 |
|
BINOD KUMAR DIWAN @ BINOD DIWAN Vs. STATE OF U P
|
July 10, 2015 |
|
BIPIN KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 19, 2015 |
|
BIPIN KUMAR PANDEY Vs. D D C
|
April 20, 2015 |
|
BIRMINGHAN PROPERTIES LIMITED Vs. HALWASIYA DEVELOPMENTS PRIVATE LIMITED
|
August 7, 2015 |
|
BITTHAL AGRAWAL Vs. C/M PRADHAN MANTRI K A SAMAJ AND
|
April 28, 2015 |
|
BLOOMING BUDS CO-EDUCATIONAL SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 29, 2015 |
|
BOARD OF TRUSTEE OF SHIA COLLEGE & SCHOOL Vs. STATE OF U P
|
July 1, 2015 |
|
BOBY Vs. STATE OF U.P.
|
August 24, 2015 |
|
BODHISATWA SAMAJ SEVA SANSTHAN U.P. AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 16, 2015 |
|
BRAHAM PAL SINGH VERMA Vs. STATE OF U P
|
April 2, 2015 |
|
BRAHAM SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
April 8, 2015 |
|
BRAHM SHANKER Vs. STATE OF U P
|
April 9, 2015 |
|
BRAHMDEV YADAV Vs. STATE OF U P
|
March 20, 2015 |
|
BRAJ MOHAN DIXIT Vs. PREM KRISHNA TIWARI AND ANR.
|
February 25, 2015 |
|
BRAJESH Vs. STATE OF U P
|
May 18, 2015 |
|
BRAJESH AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
BRIGHT BUILDWELL PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
August 12, 2015 |
|
BRIGUNATH LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 18, 2015 |
|
BRIJ BHUSHAN GOSWAMI Vs. HARISH SINGHLA
|
March 31, 2015 |
|
BRIJ LAL Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
BRIJ LAL @ BRIJ BAHADUR Vs. STATE OF U.P.
|
July 27, 2015 |
|
BRIJ MOHAN AMIT KUMAR Vs. STATE OF U P
|
January 13, 2015 |
|
BRIJ MOHAN SHUKLA @ BRAJ MOHAN SHUKLA Vs. STATE OF U P
|
February 12, 2015 |
|
BRIJENDRA AND OTHERS Vs. KRISHNA PAL
|
December 1, 2015 |
|
BRIJESH KR. MISHRA Vs. STATE OF U.P. AND ORS.
|
December 3, 2015 |
|
BRIJESH KUMAR Vs. STATE OF U.P. AND ORS.
|
December 18, 2015 |
|
BRIJESH KUMAR Vs. UNION OF INDIA & OTHERS
|
September 8, 2015 |
|
BRIJESH KUMAR SHARMA Vs. STATE OF U P
|
November 20, 2015 |
|
BRIJESH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
August 18, 2015 |
|
BRIJESH SINGH Vs. STATE OF U.P.
|
September 15, 2015 |
|
BRITISH INDIA CORPORATION Vs. COLLECTOR
|
April 17, 2015 |
|
BUCHIYA & ANOTHER Vs. COMMISSIONER AZAMGARH DIVISION & 2 OTHERS
|
September 15, 2015 |
|
BUDDH RAM AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 1, 2015 |
|
BUDDHAN LAL Vs. MAHENDRA NATH GUPTA AND ANOTHER
|
October 9, 2015 |
|
BUDDHI SAGAR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH AND ORS.
|
December 22, 2015 |
|
BUGGAN (SMT.) & 3 OTHERS Vs. GHANSHYAM DAS & 6 OTHERS
|
December 2, 2015 |
|
BULLA ALIAS RAM KISHORE Vs. STATE OF U P
|
November 30, 2015 |
|
BUNDELE Vs. STATE OF U P
|
January 8, 2015 |
|
BUNDELKHAND UNIVERSITY AND ORS. Vs. SHAILENDRA KUMAR SRIVASTAVA AND ORS.
|
July 24, 2015 |
|
BUNELA Vs. STATE OF U P AND 3 ORS
|
August 12, 2015 |
|
C I T Vs. J K COTTON SPINNING
|
March 17, 2015 |
|
C I T Vs. U D JHUNJHUNWALA
|
February 6, 2015 |
|
C./M., SIWAL HIGH SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 14, 2015 |
|
C.C. & C. EX. Vs. TRIVENI ENGINEERING & INDUSTRIES LTD.
|
February 27, 2015 |
|
C.C.E. Vs. ESTER INDIA LTD.
|
October 27, 2015 |
|
C.C.E., MEERUT-II Vs. DENA JEE SANSTHAN
|
July 10, 2015 |
|
C.P. MOHAMMAD SAJID AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 28, 2015 |
|
C/M BABA NARAIN DAS INTER COLLEGE Vs. STATE OF U P
|
April 29, 2015 |
|
C/M BILHAUR INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 29, 2015 |
|
C/M BUDDHA P G COLLEGE Vs. STATE OF U P
|
May 29, 2015 |
|
C/M CAPTAIN SHANKAR DHWAJ AUDHYOGIK VIDHYALAYA & A Vs. STATE OF U P AND 4 OTHERS
|
October 30, 2015 |
|
C/M DEVBADI PRACHAR SAIMITI MAHARI NAGARA Vs. STATE OF UP
|
February 26, 2015 |
|
C/M GANDHI INTER COLLEGE AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AND ORS.
|
December 9, 2015 |
|
C/M JAGDAMBA SHIKSHA EVAM VIKAS SANSTHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
|
C/M JANTA INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
July 6, 2015 |
|
C/M KHAIRABAD EYE HOSPITAL & ANOTHER Vs. STATE OF U P & 2 OTHERS
|
July 15, 2015 |
|
C/M KHALSA INTER COLLEGE NOORPUR AND ANR Vs. STATE OF U P AND 4 OTHERS
|
September 18, 2015 |
|
C/M LOKMANYA TILAK INTER COLLEGE Vs. STATE OF UP
|
February 27, 2015 |
|
C/M MUSLIM INTER COLLEGE THAKURDWARA AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
C/M NALDEO KULDEO PURVA MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 7, 2015 |
|
C/M OF KHAMPAR INTERMEDIATE COLLEGE & ANOTHER Vs. STATE OF U P & 3 OTHERS
|
October 15, 2015 |
|
C/M RAJA BALWANT SINGH COLLEGE AND 2 OTHERS Vs. STATE OF U.P. AND 6 OTHERS
|
October 16, 2015 |
|
C/M RAM SAJIWAN LAL INTER COLLEGE Vs. STATE OF U P
|
May 26, 2015 |
|
C/M RANI ABANTIBAI INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND 5 OTHERS
|
August 4, 2015 |
|
C/M SARVARYA MAHAVIDYALAYA INTER COLLEGE & ANOTHER Vs. STATE OF U P & 7 OTHERS
|
September 23, 2015 |
|
C/M SETH GAYA DEEN VIKAS SHIKSHA SAMITI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
C/M SHIKSHA PRASAR SAMITI Vs. STATE OF U P AND 2 ORS
|
April 8, 2015 |
|
C/M, CHAUDHARY RAMAADHAR SANTBUX SINGH GRAMIN SHIKSHA SAMITI Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
C/M, KASTURBA GANDHI KANYA INTER COLLEGE AND ANOTH Vs. STATE OF U P AND 4 OTHERS
|
November 20, 2015 |
|
C/M, NEHRU VIDYAPEETH INTER COLLEGE Vs. STATE OF U P
|
April 21, 2015 |
|
C/M, PATEL MEMORIAL JUNIOR HIGHER SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 6, 2015 |
|
C/M,HINDU MODEL JUNIOR HIGH SCHOOL Vs. RAKESH KUMAR GUPTA AND ANOTHER
|
December 17, 2015 |
|
C/M. SHIKSHA SAMITI, NAV JEEVAN LAGHU MADHYAMIK VID. AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 29, 2015 |
|
C/M., M.D. SHIKSHA NIKETAN JUNIOR HIGH SCHOOL SAMITI AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
CANARA BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL AND ORS.
|
October 16, 2015 |
|
CANARA BANK AND ORS. Vs. GOPAL TIWARI AND ORS.
|
April 7, 2015 |
|
CANTONMENT BOARD AGRA Vs. UNION OF INDIA
|
January 16, 2015 |
|
CENTRAL BANK OF INDIA Vs. IIND A.D.J., GONDA AND ORS.
|
September 30, 2015 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
CENTURY LAMINATING COM. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2015 |
|
CHADDHA AND CO. Vs. U.P. JAL NIGAM AND ORS.
|
November 27, 2015 |
|
CHAITU AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAHARAJGANG AND ORS.
|
May 29, 2015 |
|
CHAMELI DEVI Vs. ANARA DEVI AND ORS.
|
April 16, 2015 |
|
CHANDAGI RAM PATEL Vs. STATE OF U P
|
March 31, 2015 |
|
CHANDANI GUPTA Vs. KASTOORI DEVI AND ORS.
|
May 27, 2015 |
|
CHANDER PRAKASH JAIN Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 28, 2015 |
|
CHANDGI RAM Vs. STATE OF U P
|
April 15, 2015 |
|
CHANDI Vs. STATE OF U.P.
|
April 18, 2015 |
|
CHANDNI YADAV Vs. ADHIKSHIKA, RAJKIYA NARI SANRAKSHAN GRIH AND ORS.
|
June 24, 2015 |
|
CHANDRA ASSOCIATES Vs. THE COMMISSIONER (APPEALS) CUSTOMS, CENTRAL EXCISE AND ORS.
|
May 7, 2015 |
|
CHANDRA BABU Vs. STATE OF U P
|
April 17, 2015 |
|
CHANDRA BHAN MAURYA AND ORS. Vs. STATE OF U.P.
|
September 16, 2015 |
|
CHANDRA BHAN MAURYA AND ORS. Vs. STATE OF U.P.
|
October 16, 2015 |
|
CHANDRA GUPTA Vs. ADDITIONAL DISTRICT JUDGE HARDOI
|
March 12, 2015 |
|
CHANDRA GUPTA Vs. ADDITIONAL DISTRICT JUDGE COURT
|
August 19, 2015 |
|
CHANDRA HASS SINGH Vs. STATE OF U P
|
May 29, 2015 |
|
CHANDRA KALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 3, 2015 |
|
CHANDRA KAMAL CORPORATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
CHANDRA METAL COMPANY LKO Vs. AVTAR SINGH
|
January 21, 2015 |
|
CHANDRA METAL ENTERPRISES Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, AGRA
|
September 30, 2015 |
|
CHANDRA MOHAN VARMA AND ORS. Vs. STATE OF U.P.
|
December 8, 2015 |
|
CHANDRA PAL Vs. STATE OF U.P.
|
December 3, 2015 |
|
CHANDRA PRAKASH MISHRA Vs. VICE CHANCELLOR DR R M L AVADH UNIVERSITY FZBD
|
February 11, 2015 |
|
CHANDRA PRAKASH SINGH Vs. STATE OF U.P. AND ORS.
|
February 6, 2015 |
|
CHANDRA SHEKHAR Vs. STATE OF U P
|
September 8, 2015 |
|
CHANDRA SHEKHAR @ CHHOTU Vs. STATE OF U P
|
April 16, 2015 |
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CHANDRA SHEKHAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
April 2, 2015 |
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CHANDRA SHEKHAR TRIVEDI; SOHAN LAL Vs. STATE OF UTTAR PRADESH
|
January 17, 2015 |
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CHANDRA VEER SINGH Vs. SECRETARY INDUSTRIAL DEVELOPMENT
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April 22, 2015 |
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CHANDRABALI YADAV Vs. NAND BAHADUR AND ORS.
|
September 21, 2015 |
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CHANDRABHAWAN KHATIK Vs. STATE OF U.P.
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June 3, 2015 |
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CHANDRAPAL SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANK
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May 29, 2015 |
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CHANDRAWATI Vs. STATE OF U.P. AND ORS.
|
December 15, 2015 |
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CHANDRAWATI Vs. STATE OF U.P.
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April 22, 2015 |
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CHANDRESH KUMAR Vs. STATE OF U P AND 2 OTHERS
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July 28, 2015 |
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CHANDRESH KUMAR Vs. STATE OF U.P. AND ORS.
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April 30, 2015 |
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CHANDRIKA Vs. STATE OF U.P. AND ORS.
|
April 23, 2015 |
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CHANDRIKA Vs. STATE OF U P
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April 24, 2015 |
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CHANDVEER Vs. STATE OF U P
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February 4, 2015 |
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CHANNAN AND ORS. Vs. STATE OF U.P.
|
December 17, 2015 |
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CHARAN SINGH Vs. UNION OF INDIA
|
November 26, 2015 |
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CHARAN SINGH Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY
|
March 31, 2015 |
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CHARAN SINGH Vs. CHATAR SINGH AND ORS.
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February 3, 2015 |
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CHARAN SINGH Vs. DINESH KUMAR AND ORS.
|
December 23, 2015 |
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CHATRASAL SINGH Vs. PRIYANKA
|
July 8, 2015 |
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CHATUR SINGH & ANOTHER Vs. RAHUL SINGH & ANOTHER
|
July 23, 2015 |
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CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT Vs. PRESIDING OFFICER LABOUR COURT
|
April 21, 2015 |
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CHAUDHARY RAJ KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 28, 2015 |
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CHAUDHARY RAJ KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 24, 2015 |
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CHAUTHI YADAV Vs. STATE OF U.P.
|
September 16, 2015 |
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CHAWALI Vs. STATE OF U P
|
January 16, 2015 |
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CHEMICOS Vs. C S C
|
July 28, 2015 |
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CHET NARAIN LAL SRIVASTAVA Vs. STATE OF U P & OTHERS
|
October 7, 2015 |
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CHETAN DAS Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
March 10, 2015 |
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CHETAN DAS Vs. D C S C
|
March 18, 2015 |
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CHETNA SOCIETY AND ORS. Vs. CHIEF GENERAL MANAGER (TECHNICAL) AND ORS.
|
December 1, 2015 |
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CHHABI NATH YADAV Vs. STATE OF U P
|
February 5, 2015 |
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CHHANGUR BHAR Vs. STATE
|
May 15, 2015 |
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CHHANGUR RAM NISHAD Vs. STATE OF U P
|
April 27, 2015 |
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CHHATRA PAL Vs. STATE OF U.P.
|
October 7, 2015 |
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CHHAVINATH AND ORS. Vs. D.D.C. AND ORS.
|
October 15, 2015 |
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CHHAYA DEVI Vs. STATE OF U.P. AND ORS.
|
March 31, 2015 |
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CHHEDDU AND ORS. Vs. SHAMSUNNISA AND ORS.
|
July 10, 2015 |
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CHHEDI LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, FATEHPUR AND ORS.
|
November 2, 2015 |
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CHHITESHWAR NATH PRASAD Vs. ANGAD SINGH AND ANOTHER
|
April 10, 2015 |
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CHHOTE LAL Vs. BOARD OF REVENUE AND ORS.
|
January 27, 2015 |
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CHHOTE LAL BIND; SHYAM BIHARI & ANOTHER Vs. STATE OF U P
|
August 11, 2015 |
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CHHOTEY Vs. ADDI COMMISSIONER, BAREILLY
|
July 7, 2015 |
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CHHOTEY Vs. DY DIRECTOR OF CONSOLIDATION AMROHA
|
May 27, 2015 |
|
CHHOTEY LAL Vs. STATE OF U P
|
February 25, 2015 |
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CHHOTEY LAL AND ORS. Vs. STATE
|
March 26, 2015 |
|
CHHOTEY LAL JAISWAL Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
March 9, 2015 |
|
CHHOTEY LAL PATEL Vs. STATE ELECTION COMMISSIONER AND OTHERS
|
December 21, 2015 |
|
CHHOTKAU ALIAS REHAN Vs. STATE OF U P
|
April 18, 2015 |
|
CHHOTUA Vs. STATE OF U.P.
|
May 29, 2015 |
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CHIEF ENGINEER (PLANNING) U.P. POWER CORPORATION LIMITED AND ORS. Vs. RESERVE BANK OF INDIA AND ORS.
|
December 1, 2015 |
|
CHINKU Vs. STATE OF U.P.
|
December 17, 2015 |
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CHIRANUJI LAL Vs. DISTRICT JUDGE PRATAPGARH & ANOTHER
|
February 26, 2015 |
|
CHIRAUNJI Vs. STATE OF U.P. AND ORS.
|
February 9, 2015 |
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CHIRKUT YADAV Vs. STATE OF U P
|
July 6, 2015 |
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CHITRA SINGH Vs. C B I
|
July 17, 2015 |
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CHOTE LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/A-C AND ORS.
|
May 20, 2015 |
|
CHOTEY LAL YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
CHRIST CHURCH MCCONAGHY SCHOOL SOCIETY, LUCKNOW Vs. REGISTRAR FIRMS, SOCIETIES AND CHITS, LUCKNOW
|
May 28, 2015 |
|
CHUHUL Vs. STATE OF U.P. AND ORS.
|
January 19, 2015 |
|
CHUNAN SINGH Vs. STATE OF U P
|
May 28, 2015 |
|
CHUNBAD Vs. ASSTT D C C
|
May 29, 2015 |
|
CHUNKARI KHAN Vs. STATE OF U P
|
May 26, 2015 |
|
CHUNNI Vs. STATE OF U P
|
July 24, 2015 |
|
CHUNNI Vs. STATE OF U.P. AND ORS.
|
January 12, 2015 |
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CHUNNI LAL Vs. STATE OF U P
|
May 21, 2015 |
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CHUTTAN Vs. DY. DIRECTOR OF CONSOLIDATION, BHADOHI AND ORS.
|
May 26, 2015 |
|
CITIZENS FOR DEMOCRACY Vs. UNION OF INDIA
|
January 12, 2015 |
|
CITY MONTESSORI SCHOOL Vs. STATE OF U.P. AND ORS.
|
August 6, 2015 |
|
CO-OPERATIVE CANE DEVELOPMENT UNION LTD. Vs. SAYEED AHMAD AND ORS.
|
August 5, 2015 |
|
COLLECTOR, AGRA AND ORS. Vs. SHYAM BABU AND ORS.
|
July 2, 2015 |
|
COMM OF MANAGEMENT & OTHERS Vs. STATE OF U P & OTHERS
|
September 8, 2015 |
|
COMMANDANT Vs. VIMLESH DEVI
|
January 13, 2015 |
|
COMMISSIONER CUSTOMS & CENTRAL EXCISE Vs. HONDA SIEL POWER PRODUCTS LTD.
|
November 4, 2015 |
|
COMMISSIONER CUSTOMS CENTRAL EXCISE GHAZIABAD Vs. RATHI STEEL AND POWER LTD
|
May 4, 2015 |
|
COMMISSIONER INCOME TAX Vs. NATIONAL CHEMICAL PRODUCTS
|
May 6, 2015 |
|
COMMISSIONER INCOME TAX Vs. MUZAFAR NAGAR DEVELOPMENT AUTHORITY
|
February 5, 2015 |
|
COMMISSIONER INCOME TAX Vs. KRISHNA CAPBOX (P.) LTD.
|
February 23, 2015 |
|
COMMISSIONER OF C. EX., CUS. & S.T. Vs. ASHWANI AND CO.
|
November 27, 2015 |
|
COMMISSIONER OF C. EX., KANPUR Vs. TRIMURTY FRAGRANCES PVT. LTD.
|
October 28, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DHARAMPAL SATYAPAL LTD. AND ORS.
|
October 13, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJAT INDUSTRIES PVT. LTD.
|
August 6, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VODAFONE ESSAR SOUTH LTD.
|
August 24, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GANGESHWAR LTD.
|
March 19, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAYANK AND COMPANY
|
July 2, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SADHVI GRAMODYOG SAMITI
|
December 10, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAKESH AGRAWAL
|
December 10, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. YOGESH SUPERVISOR
|
May 13, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. OKAY GLASS INDUSTRIES
|
August 31, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VIDHYA PACKAGING INDUSTRIES P. LTD.
|
January 21, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. YAMUNA FAN INDUSTRIES
|
May 6, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE AND ORS. Vs. BARCO ELECTRONICS SYSTEMS LTD. AND ORS.
|
April 22, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD
|
January 12, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. KAILASH ELECTRICALS
|
July 8, 2015 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. HINDALCO LTD.
|
February 27, 2015 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. U.P. STATE SUGAR CORPORATION LTD.
|
May 4, 2015 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. BARNALA STEEL INDUSTRIES LTD.
|
September 4, 2015 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. D.S.M. SUGAR MILLS LTD.
|
February 25, 2015 |
|
COMMISSIONER OF CUSTOMS, NOIDA Vs. DHAMPUR SUGAR MILLS
|
March 23, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMALA KESHWANI
|
March 11, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUNIL CHANDRA GUPTA
|
March 11, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. BARNALA STEEL INDUSTRIES LTD.
|
February 18, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VAM ORGANIC CHEMICLAS LTD
|
February 26, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SH. SHIMBHU MEHRA
|
October 12, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. M/S J.K. SYNTHETICS LTD. KAMLA TOWER, KANPUR
|
October 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA AND ORS.
|
February 25, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CO. AND ORS.
|
February 24, 2015 |
|
COMMISSIONER OF INCOME TAX & ANOTHER Vs. RASHID EXPORTS INDUSTRIES; ASIAN HANDICRAFTS
|
December 11, 2015 |
|
COMMISSIONER OF INCOME TAX & ANR Vs. JUBILANT ORGANOSYS LTD
|
September 17, 2015 |
|
COMMISSIONER OF INCOME TAX AND ANR Vs. PAWAN KUMAR AGRAWAL
|
July 16, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. DHAMPUR SUGAR MILLS P. LTD.
|
February 18, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. HONGO INDIA P. LTD.
|
February 27, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. RAKESH GOYAL
|
March 11, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. DIMPAL YADAV AND ORS.
|
August 21, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. BHOLEY BABA MILK FOOD INDUSTRIES
|
February 9, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. EURO FOOTWEAR LTD.
|
December 8, 2015 |
|
COMMISSIONER OF INCOME TAX-II AND ORS. Vs. SHYAM BIRI WORKS
|
May 6, 2015 |
|
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. K.M. SUGAR MILLS LTD.
|
December 16, 2015 |
|
COMMISSIONER OF SERVICE TAX, NOIDA Vs. GREATER NOIDA DEVELOPMENT AUTHORITY, GREATER NOIDA
|
March 30, 2015 |
|
COMMISSIONER, CENTRAL EXCISE, LUCKNOW Vs. V.K. TULSIAN
|
December 8, 2015 |
|
COMMISSIONER, COMMERCIAL TAX Vs. ANAND TYRES
|
February 5, 2015 |
|
COMMISSIONER,COMMERCIAL TAX ,U P LUCKNOW Vs. UTTAM SINGH THEKEDAR
|
March 18, 2015 |
|
COMMITTEE OF MANAGEMENT JAGDAMBA SHIKSHA EVAM VIKAS SANSTHAN & ANOTHER Vs. STATE OF U.P. & 2 OTHERS
|
December 4, 2015 |
|
COMMITTEE OF MANAGEMENT RAVINDRA PRATAP SINGH ASMARAK ASNATKOTTAR MAHA VIDYALAYA AND ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY AND ORS.
|
August 31, 2015 |
|
COMMITTEE OF MANAGEMENT SRI SWAMI VIVEKANAND MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
COMMITTEE OF MANAGEMENT, ABHAY NANDAN INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 10, 2015 |
|
COMMITTEE OF MANAGEMENT, AJHU RAI HIGHER SECONDARY SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 2, 2015 |
|
COMMITTEE OF MANAGEMENT, BHAGWATI DEVI SANSKRIT UCHCHATTAR MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 21, 2015 |
|
COMMITTEE OF MANAGEMENT, DAV POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 10, 2015 |
|
COMMITTEE OF MANAGEMENT, GANGA DEEN RAM KUMAR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
March 17, 2015 |
|
COMMITTEE OF MANAGEMENT, GOVIND PRASAD SHUKLA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 11, 2015 |
|
COMMITTEE OF MANAGEMENT, HINDU MODEL JUNIOR HIGH SCHOOL THR. ITS MANAGER Vs. RAKESH KUMAR GUPTA AND ANOTHER
|
December 17, 2015 |
|
COMMITTEE OF MANAGEMENT, KHOJWAN RASHTRIYA U.M. VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
COMMITTEE OF MANAGEMENT, KISAN INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
COMMITTEE OF MANAGEMENT, KRISHAK INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
August 4, 2015 |
|
COMMITTEE OF MANAGEMENT, KUMARI UDYAN BALIKA INTER COLLEGE, KANPUR Vs. STATE OF U.P. AND ORS.
|
April 30, 2015 |
|
COMMITTEE OF MANAGEMENT, LAXMI KUNWAR INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
COMMITTEE OF MANAGEMENT, MANNU LAL SANSKRIT MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 26, 2015 |
|
COMMITTEE OF MANAGEMENT, PUBLIC INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 21, 2015 |
|
COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 11, 2015 |
|
COMMITTEE OF MANAGEMENT, SAHAB SINGH INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
COMMITTEE OF MANAGEMENT, SHRI KRISHAN BHUSAN VED VEDANG VIDYALAYA Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
|
COMMR. OF C. EX. Vs. ANNAKUT BISCUITS CO. LTD.
|
April 2, 2015 |
|
COMMR. OF CUS. & C. EX. Vs. MATSUSHITA TELEVISION & AUDIO INDIA LTD.
|
August 25, 2015 |
|
COMMR. OF CUS. & C. EX. Vs. U.P. STATE SUGAR CORPORATION LTD.
|
February 27, 2015 |
|
COMMR. OF CUS., C. EX. & SERVICE TAX Vs. HONDA SIEL POWER PRODUCTS LTD.
|
August 17, 2015 |
|
CONSTABLE C P MOHAMMAD SAJID Vs. STATE OF U P
|
January 28, 2015 |
|
CONTINENTAL CARBON INDIA LTD. Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
COOPERATIVE ASSURANCE COMPANY LIMITED AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER/ADM(E) SAHARANPUR & 4 ORS.
|
December 15, 2015 |
|
COOPERATIVE ASSURANCE COMPANY LTD AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER AND 3 OTHERS
|
July 28, 2015 |
|
CROSSING INFRASTRUCTURE PVT LTD Vs. STATE OF U P
|
May 25, 2015 |
|
D.K. SINGH CHHEDA AND ORS. Vs. STATE OF U.P.
|
July 10, 2015 |
|
D.K. VISHWAS Vs. STATE OF U.P.
|
May 7, 2015 |
|
D.L.F. LTD. Vs. CHIEF EXECUTIVE OFFICER, NOIDA
|
August 31, 2015 |
|
D.P. SAW MILL Vs. STATE OF U.P. AND ORS.
|
July 27, 2015 |
|
D.R. SINGH Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
|
DAINIK KISAN SABJI BAJAR TAMACHPUR KSHETRA PANCHAYAT Vs. STATE OF U.P. AND ORS.
|
December 22, 2015 |
|
DAL SINGAR Vs. JOINT DIRECTOR OF CONSOLIDATION
|
January 13, 2015 |
|
DALEEP KUMAR SAXENA Vs. DISTRICT JUDGE, BEREILLY AND ORS.
|
July 21, 2015 |
|
DALIP SINGH AND ORS. Vs. VIKRAM SINGH AND ORS.
|
July 7, 2015 |
|
DALLU Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 25, 2015 |
|
DALVIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 12, 2015 |
|
DAMANJEET KAUR Vs. STATE OF U.P. AND ORS.
|
July 9, 2015 |
|
DAMYANTI MANOOCHA Vs. ADDITIONAL DISTRICT JUDGE COURT NO 9 FAIZABAD
|
May 8, 2015 |
|
DAN BAHADUR YADAV Vs. ADDL. COMMISSIONER (JUDICIAL), GORAKHPUR AND ORS.
|
May 11, 2015 |
|
DAN SINGH Vs. STATE OF U.P.
|
December 1, 2015 |
|
DARSHAN Vs. GRAM SABHA CHADAI TAPPA HARIBANSPUR AND 2 OTHERS
|
January 12, 2015 |
|
DARSHAN LAL (OBJECTION FILED) Vs. STATE OF U P
|
March 27, 2015 |
|
DARSHAN SINGH AND ORS. Vs. ADDITIONAL COMMISSIONER (JUDICIAL), LUCKNOW DIVISION AND ORS.
|
September 16, 2015 |
|
DARSHANA DEVI Vs. DIRECTOR DEFENCE ESTATES CENTRAL COMMAND LUCKNOW &
|
September 1, 2015 |
|
DASHARTH YADAV Vs. STATE
|
July 6, 2015 |
|
DASHRATH AHIRWAR Vs. STATE OF U.P.
|
May 21, 2015 |
|
DAU DAYAL MAHILA (PG) COLLEGE UPSIDC CAMPUS Vs. STATE OF U.P. AND ORS.
|
July 20, 2015 |
|
DAULAT Vs. D.D.C. AND ORS.
|
March 10, 2015 |
|
DAULAT RAM SHARMA Vs. STATE OF U.P. AND ORS.
|
April 10, 2015 |
|
DAYA RAM Vs. STATE OF U.P.
|
December 4, 2015 |
|
DAYA RAM Vs. STATE OF U.P.
|
December 17, 2015 |
|
DAYA SHANKAR Vs. D D C AND 3 ORS
|
January 16, 2015 |
|
DAYA SHANKAR GIRI Vs. STATE OF U.P.
|
November 20, 2015 |
|
DAYA SHANKAR NISHAD Vs. STATE OF UTTAR PRADESH
|
March 10, 2015 |
|
DAYA SHANKER Vs. STATE OF U P
|
April 27, 2015 |
|
DEEP CHAND Vs. REGIONAL D.D.E. AND ORS.
|
October 26, 2015 |
|
DEEP CHAND AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 1, 2015 |
|
DEEP NARAIN Vs. STATE OF U P
|
March 27, 2015 |
|
DEEP NARAIN SINGH Vs. D D C
|
October 29, 2015 |
|
DEEPA @ RAJ LAXMI THRU (FATHER) SRI SHIV BARAN VERMA Vs. STATE OF U.P.
|
September 7, 2015 |
|
DEEPA RAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 15, 2015 |
|
DEEPA RANI Vs. STATE OF U P AND 3 OTHERS
|
May 15, 2015 |
|
DEEPAK Vs. STATE OF U.P. AND ORS.
|
September 8, 2015 |
|
DEEPAK AGARWAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 14, 2015 |
|
DEEPAK JAISWAL Vs. STATE OF U P
|
February 10, 2015 |
|
DEEPAK KUMAR Vs. STATE OF U P
|
April 1, 2015 |
|
DEEPAK KUMAR AND 4 OTHERS Vs. BABITA AND 2 OTHERS
|
October 8, 2015 |
|
DEEPAK KUMAR; ASHOK KUMAR JAISWAL Vs. STATE OF U P
|
September 10, 2015 |
|
DEEPAK SARIN Vs. STATE OF U P AND ANOTHER
|
December 1, 2015 |
|
DEEPAK SINGH Vs. STATE OF U P
|
March 13, 2015 |
|
DENAJEE SANSTHAN Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
July 14, 2015 |
|
DEO KUMAR AND ORS. Vs. STATE OF U.P.
|
November 20, 2015 |
|
DEO RAJ Vs. STATE OF U P
|
April 8, 2015 |
|
DEPUTY DIRECTOR (CONSTRUCTION) Vs. PRESIDING OFFICER AND ORS.
|
October 6, 2015 |
|
DEPUTY G M , S B I , SANJAY PALACE AGRA Vs. ANIRUDH KUMAR SHARMA
|
March 10, 2015 |
|
DEPUTY SINGH & OTHERS Vs. STATE OF U P
|
October 7, 2015 |
|
DESH DEEPAK SRIVASTAVA Vs. STATE OF U P
|
March 20, 2015 |
|
DEV DUTTA AND ORS. Vs. NARENDRA NATH AND ORS.
|
October 14, 2015 |
|
DEV MUNIA Vs. RAM BRIKSHA & ANOTHER
|
September 1, 2015 |
|
DEVANAND GOND Vs. U O I
|
May 26, 2015 |
|
DEVASHEESH PATHAK AND ORS. Vs. BAR COUNCIL OF INDIA AND ORS.
|
February 26, 2015 |
|
DEVENDRA Vs. STATE OF U P
|
February 4, 2015 |
|
DEVENDRA ALIAS PANCHAM ALIAS VINOD AND ANOTHER Vs. STATE OF U P
|
September 1, 2015 |
|
DEVENDRA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR AND 4 OTHERS
|
October 1, 2015 |
|
DEVENDRA AND ORS. Vs. STATE OF U.P.
|
November 18, 2015 |
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DEVENDRA KUMAR Vs. MATHAN SINGH AND 4 OTHERS
|
November 20, 2015 |
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DEVENDRA KUMAR Vs. NAGAR PALIKA PARISHAD SHAMLI AND ORS.
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November 4, 2015 |
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DEVENDRA KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
September 17, 2015 |
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DEVENDRA KUMAR KATIYAR Vs. STATE OF U P AND OTHERS
|
July 7, 2015 |
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DEVENDRA KUMAR SHARMA Vs. AJIT KUMAR JAIN
|
April 7, 2015 |
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DEVENDRA KUMAR SHARMA Vs. PRADEEP MATHUR
|
May 26, 2015 |
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DEVENDRA KUMAR SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 10, 2015 |
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DEVENDRA MOHAN Vs. STATE OF U P
|
January 23, 2015 |
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DEVENDRA MOHAN Vs. STATE OF U P
|
May 29, 2015 |
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DEVENDRA PATEL Vs. STATE OF U.P.
|
September 22, 2015 |
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DEVENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
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DEVENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
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DEVESH KUMAR ARYA Vs. UNION OF INDIA AND OTHERS
|
July 9, 2015 |
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DEVESH KUMAR MISRA Vs. CHIEF SECURITY COMMISSIONER R P F
|
May 29, 2015 |
|
DEVESH KUMAR SINGH Vs. STATE OF U P
|
May 8, 2015 |
|
DEVNATH Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 19, 2015 |
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DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER CENTRAL EXCISE
|
May 14, 2015 |
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DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF CUSTOMS GHAZIABAD
|
April 8, 2015 |
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DHANANJAY RAO Vs. ALKEM LABORATORIES LTD. AND ORS.
|
August 6, 2015 |
|
DHANEERAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
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DHANI RAM Vs. STATE OF U P
|
May 29, 2015 |
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DHANI RAM Vs. BOARD OF REVENUE ALLD AND 3 OTHERS
|
July 8, 2015 |
|
DHANNO Vs. STATE OF U.P.
|
July 13, 2015 |
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DHANPAL SINGH Vs. STATE OF U P
|
August 18, 2015 |
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DHANPAL YADAV AND ORS. Vs. SHIV NARAIN PANDEY AND ORS.
|
August 26, 2015 |
|
DHANUSH VEER SINGH Vs. STATE OF U P
|
January 30, 2015 |
|
DHARAM DEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 16, 2015 |
|
DHARAM NARAIN UPADHYAYA Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
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DHARAM PAL AND ANR. Vs. JITENDRA PAL AND 2 OTHERS
|
October 16, 2015 |
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DHARAM PAL SINGH Vs. STATE OF U.P. AND ORS.
|
March 31, 2015 |
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DHARAM PAL YADAV Vs. STATE OF U P
|
April 24, 2015 |
|
DHARAM SINGH Vs. STATE
|
May 7, 2015 |
|
DHARAM SINGH AND 4 OTHERS Vs. STATE OF U P & ANOTHER
|
August 6, 2015 |
|
DHARAM SINGH AND ORS. Vs. STATE OF U.P.
|
October 1, 2015 |
|
DHARAM VEER SINGH Vs. D.D.C., BARABANKI AND ORS.
|
June 29, 2015 |
|
DHARAMVIR Vs. STATE OF U P
|
August 18, 2015 |
|
DHARM PAL Vs. STATE OF U P
|
June 15, 2015 |
|
DHARM RAJ PANDEY AND 2 OTHERS Vs. STATE OF U P & ANOTHER
|
August 7, 2015 |
|
DHARMA VEER SINGH Vs. SUSHMA
|
December 23, 2015 |
|
DHARMENDRA @ DHUNNI Vs. STATE OF U P
|
May 8, 2015 |
|
DHARMENDRA KUMAR Vs. STATE OF U P AND 2 OTHERS
|
July 27, 2015 |
|
DHARMENDRA KUMAR PANDEY Vs. SADA KANT PRINCIPAL SECRY TO GOVT OF U P AND ORS
|
September 24, 2015 |
|
DHARMPAL SINGH Vs. STATE OF U P
|
February 27, 2015 |
|
DHARMPAL SINGH Vs. JITENDRA PRASAD GUPTA
|
February 23, 2015 |
|
DHARMPATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 25, 2015 |
|
DHARMVEER Vs. SURESH CHANDRA BHARDWAJ AND ORS.
|
December 7, 2015 |
|
DHARMVEER AND 17 OTHERS Vs. ADDITIONAL COMMISSIONER ADMIN AND 7 OTHERS
|
September 15, 2015 |
|
DHARMVEER SINGH Vs. STATE OF U P AND ANOTHER
|
September 1, 2015 |
|
DHARMWATI Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
DHARMWATI DEVI Vs. STATE OF U.P. AND ORS.
|
January 22, 2015 |
|
DHEER SINGH Vs. STATE OF U P
|
April 16, 2015 |
|
DHIRENDRA KUMAR Vs. U.P. AGRO INDUSTRIAL CORP. LTD.
|
November 19, 2015 |
|
DHIRENDRA KUMAR GUPTA Vs. STATE OF U P & 6 OTHERS
|
October 12, 2015 |
|
DHIRENDRA KUMAR MISHRA Vs. STATE OF U P
|
February 18, 2015 |
|
DHOORAM CHAUDHARY Vs. MULAYAM SINGH YADAV AND ORS.
|
November 12, 2015 |
|
DHOORAM CHAUDHARY Vs. MULAYAM SINGH YADAV AND ORS.
|
December 11, 2015 |
|
DHRUV KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
December 21, 2015 |
|
DHRUV PANDEY Vs. STATE OF U P
|
October 1, 2015 |
|
DHYAN SINGH Vs. DIRECTOR, U.P.P.C.L.
|
June 11, 2015 |
|
DIGAMBAR SINGH AND ORS. Vs. STATE OF U.P.
|
February 23, 2015 |
|
DIGVIJAI SINGH Vs. STATE OF U P
|
June 8, 2015 |
|
DIGVIJAY RAJ PANDEY Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
DILBARI Vs. D D C AND 6 OTHERS
|
July 2, 2015 |
|
DILEEP KUMAR S/O LATE PYAREY LAL & 3 ORS Vs. STATE OF U P
|
April 23, 2015 |
|
DILIP GUPTA Vs. U O I AND 3 ORS
|
September 1, 2015 |
|
DILIP KUMAR Vs. STATE OF U P
|
May 6, 2015 |
|
DILIP KUMAR SHUKLA Vs. ALLAHABAD BANK & 51 OTHERS
|
November 18, 2015 |
|
DILIP KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
DILIP KUMAR SONI Vs. ALLAHABAD BANK
|
May 29, 2015 |
|
DILIP SINGH AND ORS. Vs. BALVEER SARAN GOEL
|
January 27, 2015 |
|
DINA NATH SONKER Vs. STATE OF U P & 3 OTHERS
|
December 21, 2015 |
|
DINANATH SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ORS.
|
February 16, 2015 |
|
DINESH Vs. STATE OF U.P.
|
July 30, 2015 |
|
DINESH Vs. STATE OF U.P.
|
October 9, 2015 |
|
DINESH CHANDRA Vs. STATE OF U P & ANOTHER
|
September 16, 2015 |
|
DINESH CHANDRA SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION, GHAZIABAD
|
February 27, 2015 |
|
DINESH KUMAR Vs. STATE OF U P
|
February 19, 2015 |
|
DINESH KUMAR Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
DINESH KUMAR Vs. STATE OF U P
|
March 10, 2015 |
|
DINESH KUMAR BHARDWAJ Vs. STATE BANK OF INDIA AND ORS.
|
November 20, 2015 |
|
DINESH KUMAR PANDEY Vs. STATE OF U P
|
May 11, 2015 |
|
DINESH KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 17, 2015 |
|
DINESH KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFICE WING-IV AND ORS.
|
July 2, 2015 |
|
DINESH KUMARA GUPTA AND ANOTHER Vs. VIDYAWATI VERMA AND OTHERS
|
July 20, 2015 |
|
DINESH NARAYAN MISHRA Vs. STATE OF U.P. AND ORS.
|
July 15, 2015 |
|
DINESH PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
April 18, 2015 |
|
DINESH PRATAP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
DINESH SINGH Vs. BOARD OF REVENUE UP ALLAHABD
|
February 26, 2015 |
|
DINESH TEWARI Vs. D D C & OTHERS
|
November 20, 2015 |
|
DINNA Vs. STATE OF U.P.
|
September 17, 2015 |
|
DIPINI AND ANOTHER Vs. D D C AND OTHERS
|
November 20, 2015 |
|
DIRECTOR HEALTH SERVICES & FAMILY WELFARE Vs. U.P. STATE MICRO AND SMALL ENTERPRISES E.F. COUNCIL AND ORS.
|
December 21, 2015 |
|
DIRECTOR, CENTRAL BOARD OF WORKERS EDUCATION AND ORS. Vs. V.B. SAXENA AND ORS.
|
August 13, 2015 |
|
DISTRICT COOPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 8, 2015 |
|
DISTRICT JUDGE, LUCKNOW Vs. NAR SINGH BIHARI SRIVASTAVA AND ORS.
|
December 21, 2015 |
|
DIVYA SHAKTI ASSOCIATES AND ANR Vs. STATE OF U P AND 3 OTHERS
|
July 28, 2015 |
|
DIWAKAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 30, 2015 |
|
DIWAN SINGH Vs. STATE
|
April 20, 2015 |
|
DIWESH KUMAR Vs. STATE OF U.P.
|
December 10, 2015 |
|
DOMA Vs. CHIEF SECURITY COMMISSIONER R P F
|
May 15, 2015 |
|
DR. UMESH MIGLANI Vs. POORAN CHAND GUPTA & OTHERS
|
July 10, 2015 |
|
DROPADI DEVI Vs. MAYA DEVI AND 8 OTHERS
|
July 24, 2015 |
|
DUDHNATH Vs. ADDITIONAL DISTRICT JUDGE
|
September 17, 2015 |
|
DUKH HARAN PRASAD Vs. STATE OF U P
|
March 19, 2015 |
|
DULARE LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 23, 2015 |
|
DULARE LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
DURGA DEVI RURAL AND EDUCATIONAL DEVELOPMENT SOCIETY, KAUSHAMBI Vs. STATE OF U.P. AND ORS.
|
July 14, 2015 |
|
DURGA JI DEGREE COLLEGE CHANDESHAR Vs. COLLECTOR AND DIST D D C AZAMGARH AND 5 OTHERS
|
December 16, 2015 |
|
DURGA SHANKAR Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT & FOREST AND ORS.
|
June 19, 2015 |
|
DURGA SINGH Vs. STATE OF U.P.
|
September 18, 2015 |
|
DURGA TIWARI AND OTHERS Vs. SAVITRI DEVI AND OTHERS
|
February 5, 2015 |
|
DURGESH KUMAR MAURYA Vs. UNION OF INDIA
|
April 18, 2015 |
|
DURGESH KUMAR SINGH Vs. STATE OF U P
|
February 12, 2015 |
|
DURYODHAN Vs. COLLECTOR/D D C BASTI
|
May 20, 2015 |
|
DWARIKESH SUGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MEERUT
|
February 27, 2015 |
|
DY DIRECTOR (CONSTRUCTION) RAJYA KRISHI UTPADAN MANDI Vs. AVDHESH VERMA
|
March 27, 2015 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
March 25, 2015 |
|
EX-MAJOR VIVEKY RAI Vs. UNION OF INDIA
|
January 22, 2015 |
|
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION-II Vs. CHAIRMAN PERMANENT LOK ADALAT AND ORS.
|
September 17, 2015 |
|
FAHEEM Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
FAHIM BAIG Vs. STATE OF U.P. AND ORS.
|
September 21, 2015 |
|
FARHAT ANAS Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
February 27, 2015 |
|
FARIDUDDIN Vs. MOINUDDIN ALIAS BABU (CHAKKIWALA)
|
September 7, 2015 |
|
FAROOK KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 29, 2015 |
|
FATEH BAHADUR DUBEY Vs. STATE OF U P
|
May 28, 2015 |
|
FAUJDAR SINGH Vs. THE STATE OF UTTAR PRADESH
|
October 13, 2015 |
|
FERTICO MARKETING AND INVESTMENT PVT LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 24, 2015 |
|
FIRDAUS SULTANA Vs. STATE OF U P & OTHERS
|
October 7, 2015 |
|
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF COMMERCIAL TAX, U.P.
|
August 28, 2015 |
|
FOOD CORPORATION OF INDIA Vs. RAI BAREILLY CONSTRUCTION COMPANY
|
October 26, 2015 |
|
FULARE Vs. STATE OF U P
|
May 29, 2015 |
|
FURKAN Vs. STATE OF U.P. AND ORS.
|
September 8, 2015 |
|
G D A , GHAZIABAD Vs. MOTI BOARD INDUSTRIES P LTD , GHAZIABAD
|
April 6, 2015 |
|
G.D. SHARMA Vs. SAMBHAGIYA PRASHASHANIK COMM. AND ORS.
|
October 29, 2015 |
|
G.S. DHIMAN Vs. UNION OF INDIA
|
August 25, 2015 |
|
GAFFAR Vs. STATE OF U P
|
January 17, 2015 |
|
GAGAN PANDIT Vs. STATE OF U P
|
September 10, 2015 |
|
GAIL (INDIA) LTD. Vs. PRESIDING OFF. CEN. GOVT. INDUS. TRI.-CUM-LAB. COURT AND ORS.
|
December 21, 2015 |
|
GAJENDRA Vs. STATE OF U.P. AND ORS.
|
June 26, 2015 |
|
GAJENDRA Vs. STATE OF U.P.
|
August 11, 2015 |
|
GAJENDRA PRASAD SAXENA Vs. STATE OF U P
|
March 19, 2015 |
|
GAJRAJ DOHRE Vs. STATE OF U.P. AND ORS.
|
March 31, 2015 |
|
GAJRAJ SINGH Vs. STATE OF U.P. AND ORS.
|
December 11, 2015 |
|
GAJRAJ SINGH Vs. STATE OF U.P.
|
January 23, 2015 |
|
GAJRAJ SINGH Vs. STATE OF U P
|
April 23, 2015 |
|
GAJRAULA FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
August 17, 2015 |
|
GAMBHIR CONSTRUCTION COMPANY LKO Vs. UNION OF INDIA
|
November 5, 2015 |
|
GANESH Vs. STATE OF U.P. AND ORS.
|
December 2, 2015 |
|
GANESH DUTT AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/ADM (F&R) AND ORS.
|
January 12, 2015 |
|
GANESH PRASAD Vs. UNION OF INDIA AND ORS.
|
April 2, 2015 |
|
GANESH PRASAD TIWARI Vs. STATE OF U P
|
May 29, 2015 |
|
GANESH YADAV Vs. UNION OF INDIA AND ORS.
|
May 29, 2015 |
|
GANGA DEEN RAM KUMAR INTER COLLEGE Vs. D I O S
|
March 17, 2015 |
|
GANGA PRASAD Vs. STATE OF U P
|
May 29, 2015 |
|
GANGA PRASAD Vs. KRISHNA NARAIN MISRA AND ANR.
|
April 29, 2015 |
|
GANGA PRASAD RAIKWAR @ GANGA RAM Vs. A D J AND 2 OTHERS
|
July 3, 2015 |
|
GANGA RAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
December 18, 2015 |
|
GANGA SARAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 25, 2015 |
|
GANGARAM Vs. STATE OF U.P
|
December 2, 2015 |
|
GAON SABHA/GRAM PANCHAYAT ADAMPUR, T.T.I.P./C.L.M. COMMITTEE Vs. D.D.C., FAIZABAD AND ORS.
|
December 17, 2015 |
|
GARIB Vs. STATE
|
April 23, 2015 |
|
GARLON POLYFAB INDUSTRIES Vs. COMMISSIONER CENTRAL EXCISE
|
March 19, 2015 |
|
GAS AUTHORITY OF INDIA LTD Vs. RAM ASREY & OTHERS
|
November 4, 2015 |
|
GAUR ARUNIMA IMPEX INTERNATIONAL PVT LTD Vs. STATE OF U P
|
January 15, 2015 |
|
GAURANG SARKAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
GAURAV Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
GAURAV Vs. STATE OF U P
|
April 22, 2015 |
|
GAURAV CHATURVEDI Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
|
GAURAV KATIYAR Vs. STATE OF U P & 2 OTHERS
|
September 28, 2015 |
|
GAURAV KAUSHIK Vs. STATE OF U P AND 6 ORS
|
July 21, 2015 |
|
GAURAV RISHI Vs. UNION OF INDIA
|
April 22, 2015 |
|
GAURAV SAHNI Vs. STATE OF U P
|
April 17, 2015 |
|
GAURAV SHARMA Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
GAURAV SHUKLA Vs. STATE OF U P
|
February 25, 2015 |
|
GAURI PATI UDYOG Vs. THE INCOME TAX OFFICER-3(2) AND ORS.
|
May 29, 2015 |
|
GAUTAM HAZARA AND ANR Vs. STATE OF U P AND 3 OTHERS
|
September 24, 2015 |
|
GAYA Vs. STATE OF U P
|
July 2, 2015 |
|
GAYA PRASAD & OTHERS Vs. STATE OF U P & ANOTHER
|
December 15, 2015 |
|
GAYA PRASAD PANDEY Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
GAYATRI PROJECTS LIMITED AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
|
August 31, 2015 |
|
GEETA PRASAD Vs. MOHD LATIF
|
January 13, 2015 |
|
GEETU SACHDEVA AND OTHERS Vs. STATE OF U P & OTHERS
|
August 11, 2015 |
|
GENERAL MANAGER, TELECOM DISTRICT, BSNL Vs. COMMR. OF CENTRAL EXCISE
|
April 6, 2015 |
|
GHAN SHYAM VAISH Vs. STATE OF U P
|
February 24, 2015 |
|
GHANSHYAM Vs. STATE OF U.P. AND ORS.
|
January 12, 2015 |
|
GHANSHYAM DAS VARSHNEY Vs. STATE OF U P
|
February 20, 2015 |
|
GHANSHYAM GIRI Vs. D D C
|
July 2, 2015 |
|
GHANSHYAM GUPTA Vs. BHANU CHANDRA GOSWAMI
|
October 12, 2015 |
|
GHANSHYAM SINGH Vs. STATE OF U.P. AND ORS.
|
November 2, 2015 |
|
GHANSHYAM SINGH Vs. STATE OF U.P. AND ORS.
|
August 12, 2015 |
|
GHANSHYAM SINGH AND 163 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
August 31, 2015 |
|
GHASI RAM AND ORS. Vs. STATE OF U.P.
|
August 4, 2015 |
|
GHAYAS Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
February 18, 2015 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 13, 2015 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ADDITIONAL CIVIL JUDGE (S.D.) AND ORS.
|
September 24, 2015 |
|
GHULAM HUSAIN Vs. STATE
|
January 7, 2015 |
|
GHULAM SARVAR Vs. STATE OF U.P.
|
December 4, 2015 |
|
GHURBHARI AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
February 16, 2015 |
|
GILLI DEVI Vs. STATE OF U P
|
January 21, 2015 |
|
GIRIJA SHANKER TEWARI Vs. STATE OF U P
|
April 30, 2015 |
|
GIRIJESH Vs. STATE OF U P
|
April 15, 2015 |
|
GIRISH KUMAR AND 4 OTHERS Vs. STATE OF U P AND 7 OTHERS
|
October 6, 2015 |
|
GIRISH SHUKLA AND ORS. Vs. STATE OF U.P.
|
August 10, 2015 |
|
GIRJA Vs. SARLA DEVI AND 16 OTHERS
|
December 18, 2015 |
|
GIRJA DEVI Vs. STATE OF U P
|
June 5, 2015 |
|
GIRJA PRASAD RAI AND ORS. Vs. D.D.C. AND ORS.
|
October 29, 2015 |
|
GIRJESH KUMAR Vs. DY DIRECTOR OF CONSOLIDATION/CHIEF REVENUE OFFICER
|
January 23, 2015 |
|
GLOBE PRIVATE DETECTIVE BUREAU Vs. COMMR. OF C. EX. & S.T.
|
December 17, 2015 |
|
GOKUL Vs. ADDITIONAL COLLECTOR (F/R) D.D.C., LALITPUR AND ORS.
|
September 17, 2015 |
|
GOKUL Vs. STATE OF U P
|
April 1, 2015 |
|
GOLHAI Vs. STATE OF U P , SECY AND 4 OTHERS
|
July 27, 2015 |
|
GOLI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
February 24, 2015 |
|
GONDWANA ENTERPRISES Vs. STATE OF U P AND 3 OTHERS
|
July 14, 2015 |
|
GOOD OF LATE SARLA SHUKLA AND 2 ORS Vs. STATE
|
July 10, 2015 |
|
GOOSH MOHD Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
April 24, 2015 |
|
GOPAL Vs. STATE OF U.P.
|
August 20, 2015 |
|
GOPAL AND 2 ORS. Vs. DINANATH SINGH AND 3 ORS.
|
February 23, 2015 |
|
GOPAL JI Vs. STATE OF U P & ORS
|
August 12, 2015 |
|
GOPAL JI Vs. BIPIN KUMAR AGARWAL AND ORS.
|
February 24, 2015 |
|
GOPAL NARAYAN CHAUDHARY Vs. STATE OF U P & 4 OTHERS
|
July 20, 2015 |
|
GOPAL PRASAD Vs. STATE OF U.P. AND ORS.
|
February 16, 2015 |
|
GOPAL TIWARI Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
GOPAL VERMA Vs. STATE OF U P
|
April 22, 2015 |
|
GOPI RAM Vs. STATE OF U.P. AND ORS.
|
October 8, 2015 |
|
GORAKH NATH SINGH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
July 31, 2015 |
|
GORAKH RAI Vs. P.K. SHARMA AND ORS.
|
October 6, 2015 |
|
GORAKHNATH Vs. JUDGE, SMALL CAUSES COURT, GORAKHPUR AND ORS.
|
April 8, 2015 |
|
GORAKHPUR UNIVERSITY AFF. COLLEGE TEACHER ASSO. AND ORS. Vs. STATE OF U.P AND ORS.
|
September 7, 2015 |
|
GOVIND CHARAN SRIVASTAVA Vs. VICE CHANCELLOR,DEEN DAYAL UPADHYAYA UNIVERSITY
|
January 19, 2015 |
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GOVIND PRAKASH PANDEY Vs. STATE OF U.P. AND ORS.
|
August 28, 2015 |
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GOVIND PRASAD SRIVASTAVA Vs. SURESH SINGH AND ORS.
|
February 2, 2015 |
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GOVIND RAM Vs. JUGUL KISHOR PALIWAL AND ANOTHER
|
August 18, 2015 |
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GOVIND SINGH SISODIA Vs. STATE OF U.P. AND ORS.
|
August 5, 2015 |
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GRAM PANCHAYAT ALIPURA Vs. STATE OF U P AND 3 OTHERS
|
September 30, 2015 |
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GRAM SHIKSHA SAMITI, PRIMARY SCHOOL PAKRI DEVRI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
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GRAND OMAXE APARTMENT OWNERS ASSOCIATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
|
August 5, 2015 |
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GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTH. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND ORS.
|
April 10, 2015 |
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GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND ORS.
|
March 30, 2015 |
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GREEN LAND PUBLIC SCHOOL SAMITI Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
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GREEN VALLEY SAMUHIK KRISHI SAMITI LTD. Vs. SUBHASH AND ORS.
|
December 21, 2015 |
|
GUDDU Vs. STATE OF U.P.
|
July 23, 2015 |
|
GUDDU @ PARVEJ Vs. STATE OF U.P.
|
September 15, 2015 |
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GUDIYA Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
GUJIYA Vs. TEEPU SINGH
|
February 16, 2015 |
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GUJJ LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, FIROZABAD AND ORS.
|
August 7, 2015 |
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GULAB Vs. STATE OF U.P. THROUGH DISTRICT MAGISTRATE LKO.
|
June 12, 2015 |
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GULAB CHAND BHARATI Vs. U.P. PUBLIC SERVICE COMMISSION, ALLAHABAD AND ORS.
|
December 23, 2015 |
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GULAB CHANDRA MISHRA Vs. STATE OF U.P. AND ORS.
|
March 9, 2015 |
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GULAB CHANDRA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
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GULAB CHANDRA VERMA Vs. STATE OF U P
|
May 18, 2015 |
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GULAB RADHWAJ Vs. STATE OF U.P. AND ORS.
|
April 7, 2015 |
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GULAB SINGH Vs. D.D.C., AZAMGARH AND ORS.
|
October 9, 2015 |
|
GULAB SINGH HINDU DEGREE COLLEGE Vs. STATE OF U P
|
March 18, 2015 |
|
GULAM RASOOL Vs. STATE OF U.P.
|
December 17, 2015 |
|
GULLU AND ORS. Vs. STATE OF U.P.
|
September 18, 2015 |
|
GULSHAN & OTHERS Vs. STATE OF U P
|
December 21, 2015 |
|
GULSHER Vs. STATE OF U P AND ANOTHER
|
November 3, 2015 |
|
GUPTA FUELS Vs. RAILWAY BOARD MINISTRY OF RAILWAYS NEW DELHI
|
February 9, 2015 |
|
GUR DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
|
April 16, 2015 |
|
GURBAKSH SINGH Vs. STATE OF U P
|
April 27, 2015 |
|
GURIA SWAYAM SEVI SANSTHAN Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
GURIYA SWAYAM SEVI SANSTHAN Vs. UNION OF INDIA
|
May 26, 2015 |
|
GURMEL SINGH Vs. STATE OF U.P. AND ORS
|
June 16, 2015 |
|
GURU DAYAL Vs. VEDMATI & 2 OTHERS
|
February 23, 2015 |
|
GURU PRASAD Vs. STATE OF U P & 5 OTHERS
|
July 8, 2015 |
|
GURUDWARA COMMITTEE, CHAKERI Vs. UNION OF INDIA
|
February 26, 2015 |
|
GYAN DEV MAURYA Vs. STATE OF U P AND 3 ORS
|
March 19, 2015 |
|
GYAN DEV MAURYA Vs. STATE OF U P AND 3 OTHERS
|
April 30, 2015 |
|
GYAN DUTT PANDEY Vs. STATE OF U P AND ANOTHER
|
August 14, 2015 |
|
GYAN PRAKASH BAJPAI Vs. STATE BANK OF INDIA
|
August 13, 2015 |
|
GYAN PRAKASH SINGH Vs. RAKESH MOHAN MISHRA AND ORS.
|
July 31, 2015 |
|
GYANA Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
February 13, 2015 |
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GYANCHANDRA PANDEY Vs. ADHIKSHAK, JANPAD KAARAGAAR AND ORS.
|
September 28, 2015 |
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GYANDAS AND ORS. Vs. CHIEF REVENUE OFFICER, BASTI AND ORS.
|
May 5, 2015 |
|
GYANENDRA BAHADUR SINGH KUSHWAHA Vs. STATE OF U.P. AND ORS.
|
October 7, 2015 |
|
GYANENDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ORS.
|
April 10, 2015 |
|
GYANESH RAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 21, 2015 |
|
GYANESHWARI Vs. BOARD OF REVENUE LKO
|
January 22, 2015 |
|
GYANI @ GYAN SINGH @ RAJESH Vs. STATE
|
March 11, 2015 |
|
GYANI DEVI Vs. MANAGING OFFICER/CITY MAGISTRATE
|
March 18, 2015 |
|
GYANODAYA ASSOCIATION SANSARIPUR AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 31, 2015 |
|
GYASI & OTHERS Vs. STATE OF U P
|
July 29, 2015 |
|
H G INFRA ENGINEERING PVT LTD Vs. DY COMMISSIONER COMMERCIAL TAX AND 3 OTHERS
|
July 27, 2015 |
|
H S SHUKLA Vs. STATE OF U P
|
July 9, 2015 |
|
HABIB ALI Vs. STATE OF U P
|
April 6, 2015 |
|
HADISUL NISHA Vs. ADDL. COMMISSIONER (J), FAIZABAD DIVISION AND ORS.
|
June 15, 2015 |
|
HAJI IZLAL Vs. STATE OF U P
|
May 20, 2015 |
|
HAJJU AND ORS. Vs. STATE OF U.P.
|
October 1, 2015 |
|
HAJJU; PRABHU DAYAL Vs. STATE OF U P
|
October 1, 2015 |
|
HAKIM SINGH Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
HAMID HASAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 28, 2015 |
|
HANEEF Vs. STATE OF U P
|
May 25, 2015 |
|
HANEEF AND ORS. Vs. STATE
|
November 24, 2015 |
|
HANOMAN Vs. STATE OF U P
|
May 4, 2015 |
|
HANS KUMAR Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
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HANS RAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 9, 2015 |
|
HANSRAJ SINGH Vs. STATE OF U P
|
February 12, 2015 |
|
HANSRAM MISHRA Vs. STATE OF U.P. AND ORS.
|
February 10, 2015 |
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HANUMAN PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
HANUMAN SINGH Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
HAR GOVIND Vs. STATE
|
January 9, 2015 |
|
HAR PRASAD Vs. COMMISSIONER BAREILLY
|
March 11, 2015 |
|
HAR SWAROOP Vs. DY DIRECTOR OF CONSOLIDATION BIJNORE
|
May 1, 2015 |
|
HARBHAJAN SINGH Vs. STATE OF U P
|
October 8, 2015 |
|
HARBHAJAN SINGH CHADHA Vs. DIRECTOR OF INCOME TAX
|
March 27, 2015 |
|
HARBHAJAN SINGH CHADHA AND OTHERS Vs. DIRECTOR OF INCOME TAX AND OTHERS
|
October 26, 2015 |
|
HARDAMAN SINGH OBRAI Vs. STATE OF U P
|
April 8, 2015 |
|
HARDEV SINGH Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
HARENDAR SINGH Vs. STATE OF U P
|
January 30, 2015 |
|
HARENDRA SINGH Vs. STATE OF U P
|
May 28, 2015 |
|
HARENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
HARGOVIND Vs. STATE OF U P
|
July 2, 2015 |
|
HARI DUTT TIWARI Vs. STATE OF U.P AND ORS.
|
March 30, 2015 |
|
HARI KISHAN Vs. STATE OF U P
|
February 5, 2015 |
|
HARI KISHAN Vs. STATE OF U P
|
January 8, 2015 |
|
HARI KISHAN Vs. STATE OF U P
|
January 12, 2015 |
|
HARI KISHAN Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
HARI KRISHNA Vs. STATE OF U P AND ANOTHER
|
December 16, 2015 |
|
HARI LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 28, 2015 |
|
HARI NARAYAN Vs. AWADH NARAYAN SINGH
|
December 8, 2015 |
|
HARI NARAYAN @ GUDDU UPADHYAY Vs. STATE OF U P
|
August 17, 2015 |
|
HARI NARAYAN AND ORS. Vs. ADDITIONAL COMMISSIONER (JUDICIAL-II), FAIZABAD AND ORS.
|
July 1, 2015 |
|
HARI NARAYAN RAM Vs. STATE OF U.P.
|
July 7, 2015 |
|
HARI OM SHARMA Vs. STATE OF U P & ORS
|
August 31, 2015 |
|
HARI PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 11, 2015 |
|
HARI PRASAD AND ORS. Vs. STATE OF U.P.
|
April 29, 2015 |
|
HARI PRASAD GUPTA AND ANOTHER Vs. SARDAR BAKSHISH SINGH AND 8 OTHERS
|
July 7, 2015 |
|
HARI RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 9, 2015 |
|
HARI RAM DWIVEDI Vs. STATE OF U P & OTHERS
|
July 31, 2015 |
|
HARI SHANKAR Vs. UNION OF INDIA
|
April 30, 2015 |
|
HARI SHANKAR CHAUBEY AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
April 7, 2015 |
|
HARI SHANKAR OJHA AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
August 31, 2015 |
|
HARI SINGH Vs. STATE OF U P AND 4 ORS
|
April 22, 2015 |
|
HARI SINGH Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
HARI SINGH RAJPUT Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
HARIBANSH SINGH Vs. A.G.A.
|
September 2, 2015 |
|
HARIHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 23, 2015 |
|
HARIHAR PRASAD Vs. STATE OF U P
|
April 7, 2015 |
|
HARIHAR PRASAD SRIVASTAVA Vs. D.P. GIRI, ADDITIONAL COMMISSIONER (FIRST), ALLAHABAD AND ORS.
|
October 13, 2015 |
|
HARIHAR SINGH Vs. STATE
|
May 20, 2015 |
|
HARIOM TALAN Vs. STATE OF U P
|
February 25, 2015 |
|
HARISH CHANDRA AGARWAL Vs. U P AVAS EVAM VIKAS PARISHAD AND OTHERS
|
August 6, 2015 |
|
HARISH CHANDRA KOTNALA Vs. CO-OPERATIVE TRIBUNAL U P & 4 OTHERS
|
July 24, 2015 |
|
HARISH CHANDRA PANDEY Vs. RAM VISHAL
|
October 16, 2015 |
|
HARISHANKAR Vs. STATE OF U P AND OTHERS
|
December 21, 2015 |
|
HARIVANSH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI AND ORS.
|
July 24, 2015 |
|
HARJINDER SINGH BHATIA Vs. SURESH KAPOOR
|
February 16, 2015 |
|
HARKHNATH AND ANR Vs. DY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
July 24, 2015 |
|
HAROON Vs. STATE OF U.P. AND ORS.
|
September 2, 2015 |
|
HAROON Vs. STATE OF U P
|
July 2, 2015 |
|
HARPAL SINGH Vs. STATE OF U.P. AND ORS.
|
January 30, 2015 |
|
HARPAL SINGH Vs. STATE OF U P
|
May 5, 2015 |
|
HARVEER SINGH & OTHERS Vs. STATE OF U P & ANOTHER
|
July 31, 2015 |
|
HASAN KHAN Vs. STATE OF U P & OTHERS
|
September 7, 2015 |
|
HASEEN @ CHHOTU Vs. STATE OF U P
|
May 29, 2015 |
|
HASEEN JAHAN Vs. STATE OF U.P. AND ORS.
|
August 14, 2015 |
|
HASHIM Vs. STATE OF U.P. AND ORS.
|
January 22, 2015 |
|
HASIM SHEIKH Vs. STATE OF U.P.
|
March 13, 2015 |
|
HASNOO AND ORS. Vs. KANCHAN SINGH
|
February 4, 2015 |
|
HAZI MOHD. ISHTIYAQ AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 19, 2015 |
|
HCL INFOSYSTEM LTD. Vs. C.B.I.
|
May 1, 2015 |
|
HEERA NAND CHHABRA AND ORS. Vs. ANIL KUMAR GARG
|
February 27, 2015 |
|
HEERAWATI Vs. STATE OF U.P. AND ORS.
|
November 18, 2015 |
|
HEM RAJ Vs. STATE OF U.P.
|
November 3, 2015 |
|
HEMANT KUMAR YADAV Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
|
HIGH COURT BAR ASSOCIATION Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
|
July 9, 2015 |
|
HIGH QUALITY STEELS LTD. Vs. DWARIKESH SUGAR INDUSTRIES LTD.
|
December 1, 2015 |
|
HIMANCHAL & ANOTHER Vs. STATE OF U P
|
August 18, 2015 |
|
HIMANSHU AGARWAL Vs. STATE OF U.P. AND ORS.
|
August 31, 2015 |
|
HIMANSHU CHIKARA Vs. STATE OF U.P. AND ORS.
|
June 15, 2015 |
|
HIMANSHU KUMAR GOND Vs. STATE OF U P AND OTHERS
|
July 14, 2015 |
|
HINDALCO INDUSTRIES LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 17, 2015 |
|
HINDU FRONT FOR JUSTICE AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 3, 2015 |
|
HINDUSTAN LEVER LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
August 28, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. DHARAMVIR AND ORS.
|
October 27, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. REETA ANAND
|
December 14, 2015 |
|
HIRA LAL Vs. STATE OF U P
|
July 2, 2015 |
|
HIRA LAL SHUBH KARAN Vs. STATE OF U P
|
May 14, 2015 |
|
HIRAKALI AND ORS. Vs. ANKUR AGRAWAL AND ORS.
|
December 8, 2015 |
|
HIRDESH KUMAR Vs. STATE OF U.P.
|
August 27, 2015 |
|
HISAMUL ISLAM SIDDIQUI AND ORS. Vs. JAVED BARKI
|
November 16, 2015 |
|
HORI LAL AND ORS. Vs. STATE OF U.P.
|
August 11, 2015 |
|
HOSHIYAR SINGH Vs. STATE OF U.P.
|
July 17, 2015 |
|
HOSHIYAR SINGH Vs. STATE OF U P
|
February 25, 2015 |
|
HOTEL YAMUNA VIEW LTD UNIT AGRA ASHOK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (4) U P AGRA
|
February 25, 2015 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. ASSISTANT COMMISSIONER STAMPS, GHAZIABAD AND ORS.
|
August 31, 2015 |
|
HRIDAY MOHAN SAHAI SAXENA AND ANOTHER Vs. CHANDRA SHEKHAR AZAD UNIVERSITY AND ANR
|
August 7, 2015 |
|
HRIDAYA RAM YADAV AND (7) ORS Vs. STATE OF U P
|
April 3, 2015 |
|
HRIDESH CHANDRA Vs. STATE OF U P
|
February 27, 2015 |
|
HRIDESH KUMAR GAUR Vs. DEPUTY REGISTRAR, FIRMS AND ORS.
|
December 14, 2015 |
|
HUSAIN HAIDAR Vs. STATE OF U.P. AND ORS.
|
May 12, 2015 |
|
HUSNA PARVEEN Vs. RASHID AHMAD
|
October 14, 2015 |
|
IBRAHIM ABID AND ORS. Vs. SAMEER OM
|
September 28, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. DISTRICT LEGAL SERVICES AUTHORITY AND ORS.
|
October 6, 2015 |
|
IIMT COLLEGE OF POLYTECHNIC AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 20, 2015 |
|
IKRA INTERNATIONAL Vs. STATE OF U P
|
April 8, 2015 |
|
IKRAM @ CHANDBABU Vs. STATE OF U P
|
January 8, 2015 |
|
IKRAR AHMAD Vs. STATE OF U P & ANOTHER
|
July 2, 2015 |
|
ILYAS AHMAD AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 4, 2015 |
|
IMRAN KHAN Vs. STATE OF U.P. AND ANR.
|
August 14, 2015 |
|
IMTIYAZ AND ORS. Vs. STATE OF U.P.
|
December 4, 2015 |
|
IN MATTER OF GANGES CONCAST INDUSTRIES LTD Vs. STATE
|
April 15, 2015 |
|
IN MATTER OF GOODS OF LATE ABDUL VAHID Vs. STATE
|
July 7, 2015 |
|
IN RE Vs. ASHOK KUMAR VAISH
|
May 25, 2015 |
|
IN RE Vs. GULAB SINGH
|
September 21, 2015 |
|
IN RE Vs. AMAN SINGH, SUB-INSPECTOR AND OTHERS
|
July 27, 2015 |
|
IN RE Vs. UJENDRA VIR SINGH ADVOCATE
|
May 25, 2015 |
|
IN RE Vs. RAM KUMAR SINGH ADVOCATE
|
May 7, 2015 |
|
IN RE Vs. OM PRAKASH
|
April 24, 2015 |
|
IN RE : PRADEEP KUMAR ARORA AND ORS. Vs. STATE
|
July 23, 2015 |
|
IN RE RAM NARAYAN @ RAMU KUSHWAHA Vs. STATE OF U P
|
February 3, 2015 |
|
IN RE: Vs. AMAR BABU PATHAK
|
July 10, 2015 |
|
IN RE: AJAI KUMAR BHARDWAJ Vs. STATE
|
September 24, 2015 |
|
IN RE: AJAY KUMAR PANDEY Vs. STATE
|
November 27, 2015 |
|
IN RE: APPLICANT Vs. K.P. SETH AND ANOTHER
|
April 7, 2015 |
|
IN RE: JAGDISH CHANDRA SRIVASTAVA Vs. STATE
|
May 26, 2015 |
|
IN RE: K.K. MISHRA Vs. STATE
|
December 8, 2015 |
|
IN RE: K.P. SETH AND ORS. Vs. STATE
|
April 7, 2015 |
|
IN RE: LALLOO Vs. STATE OF U P
|
January 15, 2015 |
|
IN RE: MAHENDRA PRASAD SHUKLA ADVOCATE AND ORS. Vs. STATE
|
July 2, 2015 |
|
IN RE: MOHAMMAD SHOEB SIDDIQUI Vs. STATE
|
December 18, 2015 |
|
IN RE: NAHAR SINGH AND ORS. Vs. STATE
|
September 21, 2015 |
|
IN RE: NEETU YADAV Vs. STATE
|
July 14, 2015 |
|
IN RE: PIYUSH VERMA, ADDITIONAL DISTRICT & SESSIONS JUDGE Vs. STATE
|
May 25, 2015 |
|
IN RE: SARLA SHUKLA AND ORS. Vs. STATE
|
July 10, 2015 |
|
IN RE: SOMPAL SINGH AND ORS. Vs. STATE
|
August 10, 2015 |
|
IN RE: ZILA ADHIVAKTA SANGH ALLAHABAD Vs. STATE
|
March 24, 2015 |
|
INAYATULLAH SIDDIQUI Vs. STATE OF U.P.
|
September 11, 2015 |
|
INDAL Vs. STATE OF U P
|
July 7, 2015 |
|
INDER SINGH GANDHI Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 21, 2015 |
|
INDIAN FARMERS FERTILISERS COOPERATIVE LIMITED Vs. COMMISSIONER(K-II) CENTRAL EXCISE DIVISION
|
November 19, 2015 |
|
INDIAN OIL CORPORATION LTD Vs. BHAGWAN SINGH & OTHERS
|
November 5, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. JAI RAM AND ORS.
|
November 3, 2015 |
|
INDO GULF INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
INDRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 11, 2015 |
|
INDRA BAHADUR SRIVASTAVA Vs. STATE OF U P
|
February 23, 2015 |
|
INDRA JEET SINGH Vs. KM INDIRA GUPTA & ANOTHER
|
September 29, 2015 |
|
INDRA MANI PANDEY Vs. STATE OF U.P. AND ORS.
|
August 27, 2015 |
|
INDRA PAL DEV PANDEY Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ORS.
|
August 7, 2015 |
|
INDRA PAL SINGH AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, INDIAN TELEPHONE INDUSTRIES LIMITED, BANGALORE AND ORS.
|
May 29, 2015 |
|
INDRA PRAKASH Vs. STATE OF U.P. AND ORS.
|
October 12, 2015 |
|
INDRA SINGH Vs. STATE OF U.P.
|
December 1, 2015 |
|
INDRAJ (DEAD) AND 2 OTHERS Vs. BHARPAI (DEAD) AND 8 OTHERS
|
October 29, 2015 |
|
INDRAJ AND ORS. Vs. BHARPAI AND ORS.
|
October 30, 2015 |
|
INDRAJEET Vs. STATE OF U.P.
|
September 17, 2015 |
|
INDRAJEET SINGH Vs. STATE OF U P
|
May 22, 2015 |
|
INDRAMANI SAROJ Vs. UNITED BANK OF INDIA
|
May 15, 2015 |
|
INDRAMATI DEVI Vs. STATE OF U P
|
March 20, 2015 |
|
INDRAWATI MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
INDU SRIVASTAVA Vs. STATE OF U P
|
March 30, 2015 |
|
INDUS TECHNICAL EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
|
December 18, 2015 |
|
INSHWAR DAYAL Vs. STATE OF U P & OTHERS
|
October 9, 2015 |
|
INTEZAR Vs. STATE OF U P
|
April 17, 2015 |
|
INTZAR HUSAIN Vs. STATE OF U.P. AND ORS.
|
September 1, 2015 |
|
IQBAL AHMAD Vs. MOHD KHALIL
|
January 8, 2015 |
|
IQBAL AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
|
September 14, 2015 |
|
IQBAL LEATHER LTD. Vs. UNNAO TANNERIES POLLUTION CONTROL COMPANY
|
May 11, 2015 |
|
IQURAR Vs. DY DIRECTOR OF CONSOLIDATION
|
January 12, 2015 |
|
IRAM KAHKASHA Vs. AFZAL KHAN
|
February 13, 2015 |
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IRFAN Vs. STATE OF U P
|
February 2, 2015 |
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IRFAN Vs. STATE
|
March 26, 2015 |
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IRFAN KHAN Vs. STATE OF U P
|
February 9, 2015 |
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IRSHAD AHMAD SIDDIQUI Vs. STATE OF U P
|
May 4, 2015 |
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IRSHAD HUSSAIN @ MULLA JI Vs. STATE OF U P
|
December 7, 2015 |
|
ISHAQ Vs. D D C
|
March 20, 2015 |
|
ISHAQ Vs. CHAMPA DEVI
|
November 27, 2015 |
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ISHRAT ALI Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
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ISHRAT NASIM SIDDIQUI Vs. STATE OF U.P. AND ORS.
|
August 28, 2015 |
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ISHWAR CHAND AND 2 ORS Vs. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND 7 ORS
|
July 22, 2015 |
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ISHWAR CHAND SHARMA Vs. STATE OF U.P. AND ORS.
|
May 25, 2015 |
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ISHWAR DAYAL Vs. STATE OF U P & ANOTHER
|
December 1, 2015 |
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ISHWAR DAYAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 19, 2015 |
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ISHWAR KEWAT Vs. STATE OF U.P.
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September 14, 2015 |
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ISLAM AND ORS. Vs. STATE OF U.P.
|
November 17, 2015 |
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ISMAIL AND ORS. Vs. D.D.C. AND ORS.
|
May 25, 2015 |
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ISRAR ALIAS ISRAR AHMAD KHAN Vs. COMMISSIONER LKO DIVISION LUCKNOW & ANOTHER
|
August 4, 2015 |
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ISRAR HASAN KHAN Vs. STATE OF U P
|
July 30, 2015 |
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ISTAFA HUSSAIN Vs. ASHIA BEGUM
|
May 1, 2015 |
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ISTAFA HUSSAIN Vs. ASHIA BEGUM
|
April 1, 2015 |
|
IZHAR Vs. STATE
|
October 8, 2015 |
|
J K COTTON SPINNING & WEANING Vs. S C I T
|
March 17, 2015 |
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J R ORGANICE LTD Vs. BOARD OF INDUSTRIAL & FINANCIAL RECONSTRUCTION
|
February 25, 2015 |
|
J.K. COTTON MILLS KARMCHARI AUDYOGIK UTPADAN SAHKARI SAMITI Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
J.K. COTTON SPINNING AND WEAVING MILLS COMPANY LTD. Vs. STATE OF U.P. AND ORS.
|
April 29, 2015 |
|
JABBAR HASAN AND ANR Vs. STATE OF U P AND 8 ORS
|
September 15, 2015 |
|
JAG PRASAD Vs. STATE
|
May 12, 2015 |
|
JAGANNATH Vs. STATE OF U.P. AND ORS.
|
July 22, 2015 |
|
JAGANNATH AND ORS. Vs. STATE
|
January 28, 2015 |
|
JAGANNATH AND ORS. Vs. STATE OF U.P.
|
July 16, 2015 |
|
JAGANNATH PRASAD SINGH Vs. BARIYAR SHAH INTER COLLEGE BHARKHAREY SULTANPUR & ORS
|
March 20, 2015 |
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JAGANNATH VERMA Vs. STATE OF U P
|
February 24, 2015 |
|
JAGAR NATH SINGH Vs. STATE OF U.P. AND ORS.
|
November 19, 2015 |
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JAGAT NARAIN Vs. STATE OF U P
|
February 9, 2015 |
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JAGAT NARAIN TIWARI Vs. STATE OF U P
|
February 12, 2015 |
|
JAGBIR SINGH AND ORS. Vs. UPSANCHALAK CHAKBANDI ADHIKARI AND ORS.
|
May 29, 2015 |
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JAGDAMBIKA SINGH Vs. STATE OF U P AND 4 ORS
|
March 9, 2015 |
|
JAGDEV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND ORS.
|
July 20, 2015 |
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JAGDEV Vs. STATE OF U P & 5 OTHERS
|
December 22, 2015 |
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JAGDEV Vs. D.D.C., PRATAPGARH AND ORS.
|
July 27, 2015 |
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JAGDISH CHAND KASHYAP Vs. MALTI AGARWAL AND ORS.
|
September 24, 2015 |
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JAGDISH CHANDRA Vs. RAJ KUMAR
|
December 10, 2015 |
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JAGDISH NARAYAN DOHAREY Vs. STATE OF U P
|
May 22, 2015 |
|
JAGDISH PANDEY Vs. STATE OF U P
|
March 19, 2015 |
|
JAGDISH PRASAD NISHAD Vs. STATE OF U P & 6 OTHERS
|
April 24, 2015 |
|
JAGDISH SHARMA Vs. DDITIONAL COLLECTOR
|
May 8, 2015 |
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JAGDISH SINGH Vs. RAKESH KUMAR DIXIT
|
July 6, 2015 |
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JAGDISH SINGH Vs. STATE OF U P
|
May 4, 2015 |
|
JAGDISH SINGH CHAUHAN Vs. UNION OF INDIA THROU.SECY.TO THE GOVT.OF INDIA
|
April 8, 2015 |
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JAGESHWAR Vs. STATE
|
May 15, 2015 |
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JAGMOHAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 30, 2015 |
|
JAGNANDAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 6, 2015 |
|
JAGPAL SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR, MEERUT AND ORS.
|
September 15, 2015 |
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JAGRAM SINGH Vs. STATE OF U.P. AND ORS.
|
January 19, 2015 |
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JAGRAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
JAGROOP SINGH Vs. STATE OF U P
|
April 17, 2015 |
|
JAGSAIN AND ORS. Vs. DHARAMVIR AND ORS.
|
November 17, 2015 |
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JAGVEER Vs. STATE OF U P AND 2 OTHERS
|
October 29, 2015 |
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JAGVIR SINGH Vs. GYANWATI RASTOGI AND 4 OTHERS
|
July 15, 2015 |
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JAGVIR SINGH Vs. STATE OF U P
|
March 18, 2015 |
|
JAGWANTI Vs. STATE OF U P
|
February 13, 2015 |
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JAHIR SINGH PATEL Vs. STATE OF U P AND 2 OTHERS
|
August 25, 2015 |
|
JAI DEVI Vs. STATE OF U P
|
April 23, 2015 |
|
JAI GOVIND MISHRA Vs. STATE OF U.P.
|
August 4, 2015 |
|
JAI GOVIND PRASAD AND ORS. Vs. DIRECTOR OF CONSOLIDATION AND ORS.
|
October 6, 2015 |
|
JAI KUMAR Vs. STATE OF U P
|
May 29, 2015 |
|
JAI KUMARI DEVI Vs. PUSHPA GUPTA
|
May 8, 2015 |
|
JAI PRAKASH (JAI PRASAD) Vs. SPECIAL JUDGE (P C ACT) LUCKNOW
|
January 15, 2015 |
|
JAI PRAKASH NARAIN SHARMA Vs. U P POWER CORPORATION LTD
|
May 15, 2015 |
|
JAI PRAKASH SINGH Vs. STATE OF U P AND 3 OTHERS
|
September 15, 2015 |
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JAI PRAKASH SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE, RAEBARELI AND ORS.
|
July 2, 2015 |
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JAI PRAKASH SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
December 16, 2015 |
|
JAI RAM Vs. STATE OF U P AND 4 OTHERS
|
August 24, 2015 |
|
JAI SHREE Vs. CONSOLIDATION OFFICER, BADALAPUR, JAUNPUR
|
March 17, 2015 |
|
JAI SINGH Vs. STATE OF U P
|
January 7, 2015 |
|
JAI SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
|
JAIPAL Vs. STATE OF U.P. AND ORS.
|
March 27, 2015 |
|
JAIPRAKASH ASSOCIATES LTD. Vs. UNION OF INDIA
|
August 17, 2015 |
|
JAIRAM Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
JAISWAL INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2015 |
|
JAIVEER SINGH Vs. STATE OF U P & 5 OTHERS
|
September 11, 2015 |
|
JALALUDDIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 26, 2015 |
|
JALAN JEE POLYTEX LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
|
June 12, 2015 |
|
JALESHWAR PRASAD Vs. STATE OF U.P. AND ORS.
|
May 21, 2015 |
|
JAMADAR SINGH Vs. STATE OF U P
|
August 14, 2015 |
|
JAMAL AHMAD Vs. AADIL AHMAD KHAN AND ORS.
|
July 30, 2015 |
|
JAMILA KHATOON Vs. RAM NIWAS GUPTA
|
November 6, 2015 |
|
JAMMAN AND ORS Vs. STATE OF U P
|
April 13, 2015 |
|
JAMUNA PRASAD GAUTAM Vs. STATE OF U P
|
March 26, 2015 |
|
JAMUNA SHARMA @ YAMUNA SHARMA AND OTHERS Vs. STATE OF U P AND OTHERS
|
November 20, 2015 |
|
JAN KALYAN SAMITI KAKARA DUBAWAL, ALLD Vs. SANTOSH KUMAR YADAV
|
June 5, 2015 |
|
JANAK DULARI DEVI Vs. COLLECTOR AND ORS.
|
November 20, 2015 |
|
JANAKI DEVI Vs. STATE OF U.P. AND ORS.
|
March 19, 2015 |
|
JANARDAN YADAV Vs. STATE OF U P
|
April 3, 2015 |
|
JANGALI PASI Vs. STATE OF U.P. AND ORS.
|
April 16, 2015 |
|
JANHVI PRASAD PANDEY Vs. STATE OF U.P. AND OTHERS
|
January 29, 2015 |
|
JANKA AND ORS. Vs. AKHILESH KUMAR GUPTA AND ORS.
|
November 2, 2015 |
|
JANKI PRASAD SHARMA Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2 BARABANKI AND ORS.
|
October 12, 2015 |
|
JANKI PRASAD SHARMA S/O SRI MEVA LAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2 BARABANKI AND OTHERS
|
December 10, 2015 |
|
JANMEJAYA SAHOO Vs. STATE OF U P
|
February 26, 2015 |
|
JANPAD DIWANI EVAM FAUJDARI BAR ASSOCIATION, GAUTAM BUDH NAGAR AND ORS. Vs. BAR COUNCIL OF U.P. AND ORS.
|
November 27, 2015 |
|
JANTA INTER COLLEGE Vs. COLLECTOR/D.M., BASTI AND 3 ORS.
|
October 29, 2015 |
|
JASRAM Vs. STATE OF U.P. AND ORS.
|
May 5, 2015 |
|
JASVEER SINGH Vs. STATE OF U P
|
April 15, 2015 |
|
JASWANT DAULAT MASSEY Vs. UPSRTC AND ORS.
|
October 9, 2015 |
|
JASWANT SINGH AND 44 OTHERS Vs. UNION OF INDIA & 2 OTHERS
|
November 16, 2015 |
|
JATA SHANKAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ORS.
|
May 14, 2015 |
|
JATA SHANKER TIWARI Vs. STATE OF U P
|
April 13, 2015 |
|
JAVED ALI AND ANOTHER Vs. TAHIR HUSSAIN
|
September 4, 2015 |
|
JAVED SIDDIQUI Vs. STATE OF U.P.
|
September 16, 2015 |
|
JAWAHAR LAL Vs. STATE OF U.P.
|
August 5, 2015 |
|
JAWAHAR MALI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
April 3, 2015 |
|
JAY SINGH YADAV Vs. STATE OF U P
|
February 23, 2015 |
|
JAYANTU LAL Vs. STATE OF U.P. & ANOTHER
|
December 11, 2015 |
|
JAYHIND SINGH Vs. STATE OF U.P.
|
December 21, 2015 |
|
JEERESH KUMARI Vs. INDIAN OIL CORPORATION LTD & 4 OTHERS
|
August 17, 2015 |
|
JEET BAHADUR @ DHUNNI Vs. STATE OF U P
|
July 2, 2015 |
|
JEETAN KURMI AND ORS. Vs. STATE OF U.P.
|
December 21, 2015 |
|
JEETAN SINGH AND ORS. Vs. ADDL. COLLECTOR, F&R/D.D.C., LALITPUR AND ORS.
|
May 12, 2015 |
|
JEEWAN PRASAD Vs. MADARSA TALIMOOL KURAN AND ORS
|
August 3, 2015 |
|
JHAGALLEY AND ORS. Vs. THE STATE OF U.P.
|
November 17, 2015 |
|
JHUNJHUNWALA VANASPATI LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
July 16, 2015 |
|
JILEDAR Vs. STATE
|
February 11, 2015 |
|
JITENDRA Vs. STATE OF U.P.
|
November 4, 2015 |
|
JITENDRA ALIAS JEETU RAJA Vs. STATE OF U P
|
September 17, 2015 |
|
JITENDRA BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
|
November 19, 2015 |
|
JITENDRA BAHADUR SINGH Vs. C.B.I.
|
October 15, 2015 |
|
JITENDRA KUMAR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
March 11, 2015 |
|
JITENDRA KUMAR Vs. STATE OF U P AND 3 ORS
|
February 16, 2015 |
|
JITENDRA KUMAR GOEL Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
JITENDRA KUMAR SINHA Vs. DIRECTOR PRINTING AND STATIONARY U P ALLD & ANOTHE
|
September 17, 2015 |
|
JITENDRA MOHAN PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
JITENDRA YADAV Vs. STATE OF U.P. AND ORS.
|
July 31, 2015 |
|
JIYA LAL Vs. STATE
|
December 11, 2015 |
|
JIYA ULLAH Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
|
JIYA ULLAH Vs. UNION OF INDIA
|
November 3, 2015 |
|
JLG PROPERTIES PVT. LTD. Vs. N.O.I.D.A.
|
November 20, 2015 |
|
JONI Vs. STATE OF UTTAR PRADESH
|
October 16, 2015 |
|
JUBAIDA AND 11 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 20, 2015 |
|
JUBILANT AGRI & CONSUMER PRODUCTS LTD. Vs. CESTAT
|
November 3, 2015 |
|
JUMEYDEEN AND ORS. Vs. STATE OF U.P.
|
August 21, 2015 |
|
JUMMA ANSARI Vs. STATE OF U P
|
December 4, 2015 |
|
JVL AGRO INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
JYOTI Vs. STATE OF U.P.
|
February 18, 2015 |
|
JYOTI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
December 1, 2015 |
|
JYOTSNA Vs. UNION OF INDIA AND ORS.
|
July 14, 2015 |
|
K B MANJU NATH Vs. UNION OF INDIA
|
February 24, 2015 |
|
K C M EDUCATIONAL SOCIETY Vs. STATE OF U P & ANOTHER
|
September 7, 2015 |
|
K K AGARWAL Vs. PRESCRIBED AUTHORITY
|
June 12, 2015 |
|
K. SUBRAMANIYAM PILLAI Vs. SENIOR SUPERINTENDENT OF POLICE, LUCKNOW & OTHERS
|
August 26, 2015 |
|
K.K. KAMANI Vs. HARISH KUMAR AND ORS.
|
November 20, 2015 |
|
K.M. COLLEGE OF EDUCATION, MURIYA GHATAMPUR, KANPUR NAGAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
K.R.B.L. INFRASTRUCTURE LTD. Vs. UNION OF INDIA AND ORS.
|
July 23, 2015 |
|
KAHKASHAN BEGUM Vs. STATE OF U P
|
January 21, 2015 |
|
KAILASH CHANDRA SAXENA Vs. RENT CONTROL & EVICTION OFFICER AND ORS.
|
October 13, 2015 |
|
KAILASH NATH Vs. D. NARAIN GARG AND ORS.
|
August 20, 2015 |
|
KAILASH NATH SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 3, 2015 |
|
KAILASH RANI & ANR Vs. STATE OF U P & ORS
|
July 30, 2015 |
|
KAILASH RICE LAND (P) LTD Vs. KRISHI UTPADAN MANDIR SAMITI LTD
|
March 11, 2015 |
|
KAILASH SINGH Vs. STATE OF U.P. AND ORS.
|
September 3, 2015 |
|
KAKA ADVERTISING AGENCY Vs. THE STATE OF U.P.
|
December 10, 2015 |
|
KALASH PARMAR & ANOTHER Vs. KRISHNA KANTA GUPTA & ANOTHER
|
September 22, 2015 |
|
KALAWATI Vs. CIVIL JUDGE JUNIOR DIVISION BAHRAICH
|
March 17, 2015 |
|
KALAWATI AND ORS. Vs. GENDA SINGH AND ORS.
|
September 3, 2015 |
|
KALI CHARAN Vs. STATE OF U.P.
|
May 25, 2015 |
|
KALICHARAN Vs. STATE OF U P & 8 OTHERS
|
February 12, 2015 |
|
KALLOO JAMADAR Vs. STATE OF U.P.
|
August 11, 2015 |
|
KALOO RAM AND ORS. Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.
|
March 13, 2015 |
|
KALPANA CHAUHAN Vs. STATE OF U P
|
April 29, 2015 |
|
KALPNATH Vs. STATE OF U P & 4 OTHERS
|
September 9, 2015 |
|
KALPU AND ORS. Vs. ADDITIONAL COLLECTOR LAND REVENUE/DDC AND ORS.
|
January 19, 2015 |
|
KALU @ OM VEER Vs. STATE OF U.P.
|
August 17, 2015 |
|
KALWATI KANYA HIGHER SECONDARY SCHOOL HARDOI Vs. STATE OF U P
|
February 25, 2015 |
|
KALYAN SINGH AND OTHERS Vs. GOVT POLYTECHNIC ORIA
|
October 16, 2015 |
|
KAMAL KISHOR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
February 27, 2015 |
|
KAMAL KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLD. AND ORS.
|
September 10, 2015 |
|
KAMAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
KAMKHYA NARAIN SINGH Vs. NATIONAL AIRPORT AUTHORITY, DELHI AND ORS.
|
March 31, 2015 |
|
KAMLA Vs. GULABI DEVI AND ORS.
|
January 17, 2015 |
|
KAMLA BAI AND ORS. Vs. STATE OF U.P.
|
November 19, 2015 |
|
KAMLA DEVI AND ORS. Vs. STATE OF U.P.
|
September 11, 2015 |
|
KAMLA DEVI GUPTA Vs. UNION OF INDIA
|
January 30, 2015 |
|
KAMLA PRASAD CHAURASIA Vs. STATE OF U.P. AND ORS.
|
November 17, 2015 |
|
KAMLA SINGH Vs. STATE OF U P
|
January 27, 2015 |
|
KAMLESH Vs. STATE OF U P
|
May 8, 2015 |
|
KAMLESH Vs. STATE OF U P
|
January 17, 2015 |
|
KAMLESH Vs. STATE OF U P
|
July 1, 2015 |
|
KAMLESH AND ORS. Vs. STATE OF U.P.
|
November 4, 2015 |
|
KAMLESH BAHADUR GOND Vs. STATE OF U P
|
April 9, 2015 |
|
KAMLESH DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2015 |
|
KAMLESH GIRI Vs. STATE OF U P
|
April 15, 2015 |
|
KAMLESH KUMAR Vs. SARDAR ATAR SINGH
|
July 6, 2015 |
|
KAMLESH KUMAR Vs. BANK OF BARODA AND ORS.
|
November 2, 2015 |
|
KAMLESH KUMAR Vs. STATE OF U P
|
April 8, 2015 |
|
KAMLESH KUMAR JAIN Vs. RAM GULAM BIRTHARE AND 4 ORS
|
January 15, 2015 |
|
KAMLESH KUMAR SRIVASTAVA Vs. GORAKH NATH SINGH
|
February 5, 2015 |
|
KAMLESH KUMAR YADAV Vs. STATE OF U P
|
January 15, 2015 |
|
KAMLESH KUMARI Vs. STATE OF U.P. AND ORS.
|
March 13, 2015 |
|
KAMLESH KUMARI & ANR Vs. STATE OF U P & ANOTHER
|
August 18, 2015 |
|
KAMLESH MALLAH AND ORS. Vs. STATE OF U.P.
|
December 4, 2015 |
|
KAMLESH RAI Vs. STATE OF U P
|
March 24, 2015 |
|
KAMLESH SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 29, 2015 |
|
KAMLESH SINGH Vs. GENERAL MANAGER BANK OF BARODA/APPELLATE AUTHORITY
|
September 8, 2015 |
|
KAMLESH VERMA Vs. COLLECTOR FAIZABAD
|
April 17, 2015 |
|
KAMRUL Vs. STATE OF U.P.
|
December 14, 2015 |
|
KAMTA PRASAD Vs. STATE OF U.P. AND ORS.
|
May 13, 2015 |
|
KAMTA PRASAD Vs. STATE OF U.P. THROU. PRI. SECY. HOUSING AND OTHERS
|
March 11, 2015 |
|
KAMTA PRASAD SAHU Vs. STATE OF U P
|
February 3, 2015 |
|
KAMTA SINGH Vs. STATE OF U.P.
|
July 14, 2015 |
|
KAMTA SINGH AND ANOTHER Vs. STATE OF U P
|
September 16, 2015 |
|
KANAHIYA LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 19, 2015 |
|
KANAK SINGH Vs. STATE OF U P
|
April 2, 2015 |
|
KANAK SRIVASTAVA Vs. PRABHA KANT SRIVASTAVA & OTHERS
|
November 19, 2015 |
|
KANCHAL LAL JUVENILE Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
KANCHAN VERMA Vs. STATE OF U P
|
May 26, 2015 |
|
KANHAIYA LAL Vs. STATE OF U P
|
January 13, 2015 |
|
KANHAIYA LAL GOSWAMI Vs. STATE OF U.P.
|
November 17, 2015 |
|
KANHAIYA LAL SHARMA Vs. SUSHIL KUMAR
|
July 28, 2015 |
|
KANHAIYA LAL TULSIJA & ANOTHER Vs. DEEPA DEVI
|
May 1, 2015 |
|
KANPUR JAL SANSTHAN AND ORS. Vs. BAPU CONSTRUCTIONS
|
May 29, 2015 |
|
KANPUR NAGAR MAHAPALIKA Vs. LABOUR COURT II
|
May 1, 2015 |
|
KANPUR VIDYA MANDIR MAHILA Vs. STATE OF U P
|
April 2, 2015 |
|
KANTA Vs. ADDITIONAL DISTRICT JUDGE LKO
|
January 22, 2015 |
|
KANTA PANDEY Vs. UNION OF INDIA
|
February 23, 2015 |
|
KAPIL AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 13, 2015 |
|
KAPIL CHAURASIYA Vs. STATE OF U P
|
April 16, 2015 |
|
KAPIL DEO Vs. D.D.C. AND ORS.
|
March 13, 2015 |
|
KAPTAN SINGH Vs. STATE OF U P
|
May 21, 2015 |
|
KAPTAN YADAV Vs. UNION OF INDIA AND ORS.
|
February 24, 2015 |
|
KAPURE SINGH Vs. STATE OF U P
|
September 10, 2015 |
|
KARAN Vs. STATE OF U P
|
June 15, 2015 |
|
KARAN SINGH Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
|
KARAN SINGH Vs. STATE OF U.P. AND ORS.
|
October 30, 2015 |
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KARAN SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 2, 2015 |
|
KARESH PAL @ BILLOO & OTHERS Vs. STATE OF U P
|
October 14, 2015 |
|
KARTAR SINGH Vs. STATE OF U P
|
March 11, 2015 |
|
KARTAR YADAV Vs. STATE OF U.P.
|
April 18, 2015 |
|
KARUNA KANT AWASTHI Vs. STATE OF U P
|
January 7, 2015 |
|
KASHI NATH RAI Vs. STATE OF U.P.
|
February 24, 2015 |
|
KASHI NATH UPADHYAY Vs. COMMISSIONER
|
February 26, 2015 |
|
KASHIF NAWAZ KHAN Vs. ASHOK KUMAR KOTHARI AND ANR.
|
July 23, 2015 |
|
KASHMIRI LAL CONSTRUCTION PVT LTD Vs. STATE OF U P
|
February 19, 2015 |
|
KASHMIRI LAL CONSTRUCTION PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
February 15, 2015 |
|
KASIM AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
KAUSHAL RANI JAIN Vs. DEPUTY DIRECTOR OF EDUCATION (IST)
|
May 19, 2015 |
|
KAUSHALIYA DEVI Vs. STATE OF U P
|
January 8, 2015 |
|
KAUSHLENDRA S/O LATE R S PANDEY Vs. STATE OF U P
|
May 26, 2015 |
|
KAVITA Vs. STATE OF U.P. AND ORS.
|
September 7, 2015 |
|
KAWAR & ANOTHER Vs. STATE OF U.P.
|
August 27, 2015 |
|
KDP BUILDWELL PRIVATE LIMITED AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 7, 2015 |
|
KEDAR AND ORS. Vs. STATE OF U.P.
|
December 18, 2015 |
|
KEDAR NATH Vs. WAQF SHEIKH ABDULLAH CHARITABLE MADURSA AND ORS.
|
November 23, 2015 |
|
KEDAR NATH GUPTA Vs. SANJAY KUMAR
|
December 14, 2015 |
|
KEDARI & OTHERS Vs. STATE OF U P
|
July 31, 2015 |
|
KELA DEVI Vs. STATE OF U P AND ANOTHER
|
September 1, 2015 |
|
KELA DEVI AND OTHERS Vs. STATE OF U P & ANOTHER
|
December 1, 2015 |
|
KENDRIYA SARKARI SEVA SAHKARI BHUMI TATHA GRIH NIRMAN SAMITI Vs. NOIDA AND ORS.
|
December 23, 2015 |
|
KESHAR RAI Vs. SMT. SURSATI DEVI AND ANOTHER
|
November 20, 2015 |
|
KESHAV @ KESHI Vs. STATE
|
February 23, 2015 |
|
KESHAV LAL GUPTA Vs. PANNA LAL GUPTA AND 3 OTHERS
|
October 7, 2015 |
|
KESHAV SINGH Vs. DY DIRECTOR OF CONSOLIDATION BALLIA AND 14 OTHERS
|
August 5, 2015 |
|
KESHEO SINGH Vs. STATE OF U.P.
|
December 2, 2015 |
|
KESHEO SINGH Vs. STATE OF U.P.
|
November 24, 2015 |
|
KESHKALI Vs. STATE OF U P
|
May 14, 2015 |
|
KETAN DESAI Vs. STATE
|
February 16, 2015 |
|
KEWAL SINGH Vs. STATE OF U P
|
May 15, 2015 |
|
KHADERAN AND ORS. Vs. JOINT DIRECTOR CONSOLIDATION, BASTI AND ORS.
|
February 24, 2015 |
|
KHALIL AND ORS. Vs. STATE OF U.P.
|
November 6, 2015 |
|
KHALSA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 11, 2015 |
|
KHANJAN Vs. STATE OF U P
|
March 23, 2015 |
|
KHAPARAHA EDUCATIONAL SOCIETY AND ORS. Vs. S.O.C., PURANI EKAI AND ORS.
|
September 11, 2015 |
|
KHARPATTU Vs. GIRISH CHANDRA SHARMA AND 5 OTHERS
|
September 7, 2015 |
|
KHATTOO AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 13, 2015 |
|
KHEM CHAND Vs. D.D.C., JAUNPUR AND ORS.
|
October 9, 2015 |
|
KHEM KARAN Vs. STATE OF U P
|
September 11, 2015 |
|
KHURSHID AND ORS. Vs. ADDL. COMMISSIONER (ADMIN) AND ORS.
|
September 15, 2015 |
|
KHUSHIYAL Vs. STATE OF U.P.
|
December 2, 2015 |
|
KIRAN KUMAR NAVRATNAMAL MEHTA Vs. STATE OF U P
|
February 27, 2015 |
|
KIRAN LATA Vs. STATE OF U P
|
February 26, 2015 |
|
KIRAN RUPAULIHA AND 3 OTHERS Vs. MADHUBALA DWIVEDI AND 3 OTHERS
|
October 8, 2015 |
|
KIRAN SOMANI Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
August 14, 2015 |
|
KIRTI CHAUDHARY Vs. UNION OF INDIA
|
January 23, 2015 |
|
KISAN SAHKARI CHINI MILLS Vs. COMMISSIONER CUSTOMS & CENTRAL EXCISE
|
March 10, 2015 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. UNION OF INDIA
|
September 24, 2015 |
|
KISAN SAHKARI CHINI MILLS SAMITI Vs. DIST ASST COOPERATIVE ELECTION OFFICER
|
March 23, 2015 |
|
KISHAN LAL BARWA Vs. SHARDA SAHARAN AND ORS.
|
February 18, 2015 |
|
KISHAN VEER Vs. MAYANK
|
April 2, 2015 |
|
KISHORE CHAND PURWAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 28, 2015 |
|
KISHORI Vs. STATE OF U.P.
|
December 18, 2015 |
|
KISHUN Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
KISHWARI (ELECTED MEMBER) & ANOTHER Vs. STATE OF U P & 3 OTHERS
|
August 17, 2015 |
|
KISMATAUL NISHA Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
KM DALJEET LALI Vs. STATE OF U P
|
May 18, 2015 |
|
KM SAIYADA SIDDIQUI & OTHERS Vs. STATE OF U P & OTHERS
|
May 11, 2015 |
|
KOILA Vs. D D C
|
April 24, 2015 |
|
KOTAK MAHINDRA BANK LTD. AND Vs. U.O.I.
|
October 16, 2015 |
|
KOTHARI NISAD Vs. STATE OF U.P.
|
December 9, 2015 |
|
KRIPA @ HARIVANSH YADAV AND 6 OTHERS Vs. STATE OF U P & ANOTHER
|
July 27, 2015 |
|
KRIPA KRISHAN Vs. BOARD OF REVENUE ALLD AND 4 OTHERS
|
March 9, 2015 |
|
KRIPA SHANKAR PANDEY Vs. DY. DIRECTOR OF CONSOLIDATION BALLIA AND ORS.
|
August 7, 2015 |
|
KRIPA SHANKER Vs. PREM NARAYAN AND 3 OTHERS
|
August 10, 2015 |
|
KRISHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT HARDOI
|
May 14, 2015 |
|
KRISHAN KINKAR @ YASHODA Vs. D D C & OTHERS
|
November 20, 2015 |
|
KRISHI UTPADAN MANDI SAMITI Vs. MOHAMMAD ALI AND ORS.
|
September 17, 2015 |
|
KRISHNA Vs. STATE OF U P
|
March 26, 2015 |
|
KRISHNA AGARWAL Vs. STATE OF U P & ANOTHER
|
September 9, 2015 |
|
KRISHNA BAHADUR SINGH Vs. KANPUR DEVELOPMENT AUTHORITY, KANPUR NAGAR
|
March 20, 2015 |
|
KRISHNA CHAND Vs. DISTRICT MAGISTRATE
|
August 13, 2015 |
|
KRISHNA CHANDRA SINGH Vs. STATE OF U.P. AND ORS.
|
October 1, 2015 |
|
KRISHNA CHANDRA SRIVASTAVA Vs. U P COOPERATIVE PROCESSING & COLD STORAGE FED LTD
|
January 29, 2015 |
|
KRISHNA GOPAL Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
|
February 4, 2015 |
|
KRISHNA KANT NISAD Vs. STATE OF U P AND 2 ORS
|
April 8, 2015 |
|
KRISHNA KANT SHARMA S Vs. STATE OF U P
|
April 15, 2015 |
|
KRISHNA KUMAR Vs. STATE OF U P AND 3 ORS
|
February 18, 2015 |
|
KRISHNA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 24, 2015 |
|
KRISHNA KUMAR BHARTI Vs. STATE OF U P
|
April 29, 2015 |
|
KRISHNA KUMAR DEV PANDEY Vs. JOINT DIRECTOR OF AGRICULTURE
|
April 15, 2015 |
|
KRISHNA KUMAR SHARMA Vs. BULAKHI DAS
|
July 1, 2015 |
|
KRISHNA KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 10, 2015 |
|
KRISHNA KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
July 8, 2015 |
|
KRISHNA MOHAN Vs. KRISHNA SWAROOP
|
December 16, 2015 |
|
KRISHNA MOHAN MAHROTRA Vs. ADDITIONAL DISTRICT JUDGE COURT NO LAKHIMPUR KHERI
|
April 1, 2015 |
|
KRISHNA MOHAN SINGH Vs. STATE OF U P
|
July 21, 2015 |
|
KRISHNA MOHAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 14, 2015 |
|
KRISHNA MURARI Vs. STATE OF U P
|
January 16, 2015 |
|
KRISHNA MURARI PAL Vs. STATE OF U P
|
November 27, 2015 |
|
KRISHNA NAND SHUKLA Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD & OTHERS
|
October 6, 2015 |
|
KRISHNA NARAYAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 22, 2015 |
|
KRISHNA PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BUDAUN
|
April 23, 2015 |
|
KRISHNA PRASAD YADAV Vs. STATE OF U P
|
January 29, 2015 |
|
KRISHNA RAWAL Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
KRISHNA STONE CRUSHING COMPANY AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 23, 2015 |
|
KRISHNA SWAROOP SRIVASTAVA Vs. RAM NATH CHAURASIA
|
March 10, 2015 |
|
KRISHNA YADAV Vs. STATE OF U P
|
February 10, 2015 |
|
KRISHNANAND Vs. STATE OF U P
|
April 10, 2015 |
|
KRISHNAV ENGINEERING LTD. Vs. CESTAT
|
November 17, 2015 |
|
KRISHNAWATI DEVI & OTHERS Vs. STATE OF U P
|
September 16, 2015 |
|
KULDEEP AND ANOTHER Vs. STATE OF U P & ANOTHER
|
August 5, 2015 |
|
KULDEEP KUMAR Vs. STATE OF U P AND 6 OTHERS
|
July 13, 2015 |
|
KULDEEP SAXENA Vs. ADDL. DISTRICT JUDGE, ROOM NO.2, LUCKNOW & 4 OTHER
|
December 1, 2015 |
|
KULDEEP SHARMA Vs. STATE OF U.P. AND ORS.
|
May 25, 2015 |
|
KULDEEP SINGH AND ORS. Vs. ADDITIONAL SESSIONS JUDGE AND ORS.
|
May 8, 2015 |
|
KULWANT MALIK Vs. STATE OF U P
|
May 22, 2015 |
|
KUMAR KHANDSARI WORKS Vs. COMMISSIONER OF INCOME TAX, BAREILLY
|
March 11, 2015 |
|
KUMARI RENU PAL Vs. STATE OF U.P. AND ORS.
|
January 21, 2015 |
|
KUMARI UDYAN BALIKA INTER COLLGE Vs. STATE OF U P
|
April 30, 2015 |
|
KUMUD SRIVASTAVA & ANOTHER Vs. STATE OF U P & OTHERS
|
August 28, 2015 |
|
KUNAL GRAND FATHER KRISHNA CHANDRA Vs. STATE OF U P
|
April 1, 2015 |
|
KUNJ POWER PROJECT (P.) LTD. Vs. COMMISSIONER, CUSTOMS, CENTRAL EXCISE
|
March 10, 2015 |
|
KUNJ POWER PROJECT PVT. LTD. Vs. UNION OF INDIA
|
November 6, 2015 |
|
KUNJ POWER PROJECT PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
November 30, 2015 |
|
KUNWAR BAHADUR Vs. STATE OF U P
|
August 28, 2015 |
|
KUNWAR BALDEV SINGH Vs. STATE OF U.P. & 12 OTHERS
|
August 17, 2015 |
|
KUNWAR JAVED WARIS ALI KHAN AND 2 OTHERS Vs. U P SUNNI CENTRAL WAQF BOARD AND 6 OTHERS
|
November 3, 2015 |
|
KUNWAR PAL Vs. STATE OF U P
|
February 9, 2015 |
|
KURELE PAN PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
August 27, 2015 |
|
KUSHAL PAL SINGH Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
KUSUM DEVI Vs. RAM JI VERMA
|
July 28, 2015 |
|
KUSUM DEVI Vs. STATE OF U.P.
|
January 12, 2015 |
|
KUSUM LATA Vs. STATE OF U.P.
|
December 11, 2015 |
|
KUSUM LATA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 12, 2015 |
|
KUSUM YADAV & ANOTHER Vs. STATE OF U P & 5 OTHERS
|
November 4, 2015 |
|
KUSUMAKAR DUBEY Vs. STATE OF U.P. AND ORS.
|
March 10, 2015 |
|
KUSUMLATA JAIN Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 6 BAHRAICH AND ORS.
|
July 22, 2015 |
|
KUWARPAL SINGH Vs. STATE OF U.P. AND ORS.
|
December 22, 2015 |
|
L.K. KHURANA Vs. STATE OF U.P. AND ORS.
|
April 22, 2015 |
|
L.R. SINGH Vs. STATE OF U.P. AND ORS.
|
July 30, 2015 |
|
LACHCHHI RAM Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
LADDAN Vs. STATE OF U.P.
|
July 24, 2015 |
|
LAJJA RAM Vs. STATE OF U P & 4 OTHERS
|
September 23, 2015 |
|
LAKHAN LAL Vs. STATE OF U P
|
October 15, 2015 |
|
LAKSHMI DEVI Vs. UNION OF INDIA
|
April 1, 2015 |
|
LAKSHMI RAJ SINGH RATHORE AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 21, 2015 |
|
LAL BAHADUR Vs. STATE OF U P
|
March 23, 2015 |
|
LAL BAHADUR SRIVATAVA AND ANOTHER Vs. SHUSHILA DEVI AND OTHERS
|
August 19, 2015 |
|
LAL CHAND Vs. BOARD OF REVENUE AND ORS.
|
August 28, 2015 |
|
LAL CHAND AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2015 |
|
LAL CHAND AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 16, 2015 |
|
LAL MOHD Vs. STATE OF U P
|
March 20, 2015 |
|
LAL PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
April 16, 2015 |
|
LAL SINGH Vs. STATE OF U P
|
February 25, 2015 |
|
LAL SINGH Vs. STATE
|
September 9, 2015 |
|
LALA ALOPIDEEN COLLEGE OF TEACHER EDUCATION AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 22, 2015 |
|
LALA RAM & OTHERS Vs. STATE OF U P
|
September 30, 2015 |
|
LALITA DEVI Vs. SAYEEDA KHATOON
|
January 29, 2015 |
|
LALITA DEVI Vs. STATE OF U P
|
May 5, 2015 |
|
LALJI AND ORS. Vs. STATE OF U.P.
|
August 18, 2015 |
|
LALJI AND ORS. Vs. D.D.C.
|
February 16, 2015 |
|
LALLA PRASAD Vs. DAYA SHANKAR SINGH
|
July 6, 2015 |
|
LALLAN Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
January 23, 2015 |
|
LALLAN PRASAD BIND Vs. STATE OF UTTAR PRADESH AND ORS.
|
February 11, 2015 |
|
LALLOO Vs. STATE OF U.P.
|
January 15, 2015 |
|
LALLOO JI AND SONS Vs. OFFICER INCHARGE MAGH MELA, ALLAHABAD
|
July 20, 2015 |
|
LALLU @ MATA PRASAD Vs. STATE OF U P
|
August 6, 2015 |
|
LALLU PRASAD Vs. RAMPATIYA
|
September 9, 2015 |
|
LALLU RAM Vs. STATE OF U P
|
February 2, 2015 |
|
LALMANI DEVI Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
LALOO SINGH Vs. STATE OF U P
|
June 5, 2015 |
|
LALPARI DEVI Vs. SHIV MOHAN MISRA AND ORS.
|
July 13, 2015 |
|
LALPARI DEVI Vs. SHIV MOHAN MISRA
|
July 2, 2015 |
|
LALTA PRASAD Vs. STATE OF U.P. AND ORS.
|
December 22, 2015 |
|
LALU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 8, 2015 |
|
LANCO ANPARA POWER LTD., ANPARA, SONBHADRA Vs. STATE OF U.P. AND ORS.
|
April 28, 2015 |
|
LAND MANAGEMENT COMMITTEE Vs. STATE OF U P
|
April 6, 2015 |
|
LARKAU Vs. STATE OF U P
|
February 3, 2015 |
|
LAVKESH SINGH & ANOTHER Vs. UNION OF INDIA THRU RAVINDRA KUMAR TIWARI, INTELLIGENCE
|
April 9, 2015 |
|
LAXMAN AND ORS. Vs. ADDL. COLLECTOR F AND R/D.D.C. AND ORS.
|
November 17, 2015 |
|
LAXMAN AND ORS. Vs. PARSHADI AND ORS.
|
August 19, 2015 |
|
LAXMAN S/O LATE AKAALU Vs. STATE OF U P
|
May 26, 2015 |
|
LAXMAN YADAV Vs. STATE OF U P
|
May 15, 2015 |
|
LAXMI Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
April 24, 2015 |
|
LAXMI DEVI Vs. DISTRICT MAGISTRATE HARDOI AND ORS.
|
December 3, 2015 |
|
LAXMI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
LAXMI PRASAD AND ORS. Vs. STATE OF U.P.
|
September 3, 2015 |
|
LAXMI SARAN AGARWAL AND ORS. Vs. GURU SARAN AGARWAL AND ORS.
|
November 27, 2015 |
|
LAXMI SINGH Vs. STATE OF U P AND 4 OTHERS
|
August 6, 2015 |
|
LAZZA DAVI Vs. STATE OF U P
|
May 8, 2015 |
|
LEELAPAT MANGATRAM NAVIN MANDI STHAL AND ANOTHER Vs. U.P. KRISHI UTPADAN MANDI SAMITI
|
November 6, 2015 |
|
LEENA KATIYAR Vs. STATE OF U P
|
May 22, 2015 |
|
LEENA KATIYAR Vs. STATE OF U P
|
February 16, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SYED ZAIGHAM ALI AND ORS.
|
July 21, 2015 |
|
LILADHAR TULARAM ICE FACTORY Vs. STATE OF U P
|
January 12, 2015 |
|
LIYAKAT ALI Vs. SHYAMSUNDER TIWARI AND ANOTHER
|
May 18, 2015 |
|
LIYAKAT ALI AND 10 OTHERS Vs. STATE OF U.P.THROUGH PRN. SECY.URBAN DEVELOPMENT AND 3 ORS.
|
March 25, 2015 |
|
LIYAKAT KHAN AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
December 15, 2015 |
|
LOCHAN Vs. D D C ,MATHURA
|
May 29, 2015 |
|
LOK NATH SINGH Vs. SANJAI KHARWAR
|
February 2, 2015 |
|
LOK PRAHRI Vs. STATE OF U.P. AND ORS.
|
May 11, 2015 |
|
LOKESH SHUKLA Vs. STATE OF U.P. AND ORS.
|
July 14, 2015 |
|
LORDS DISTILLERY LTD. Vs. STATE OF U.P. ORS.
|
September 3, 2015 |
|
LOVE PRASAD DWIVEDI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 27, 2015 |
|
M K J CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
March 11, 2015 |
|
M P @ MAHENDRA PAL SINGH Vs. STATE OF U P
|
September 2, 2015 |
|
M R SALES CORPORATION Vs. UNION OF INDIA & OTHERS
|
December 2, 2015 |
|
M.D.A. Vs. IDRES HUSSAIN AND ORS.
|
October 13, 2015 |
|
M.J.P. ROHILKHAND UNIVERSITY AND ORS. Vs. SELF FINANCE COLLEGE WELFARE ASSOCIATION AND ORS.
|
August 3, 2015 |
|
M.M. ALI MEMORIAL INTER COLLEGE Vs. IBRAHIM KHAN
|
November 16, 2015 |
|
M.T.M. KHAN Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
M.Z. HANDICRAFTS AND ORS. Vs. U.O.I. AND ORS.
|
May 7, 2015 |
|
M/S MAYA PRESS PVT. LTD. AND ANOTHER Vs. THE UNION OF INDIA
|
July 31, 2015 |
|
M/S ORIENTAL CARBON & CHEMICALS LTD Vs. THE COMMISSIONER, CUSTOMS & CENTRAL EXCISE
|
October 14, 2015 |
|
M/S RAM SEWAK MADAN MOHAN Vs. THE COMMISSIONER, COMMERCIAL TAXES, U P LUCKNOW
|
December 2, 2015 |
|
M/S SANTOSHA CRAFT (PVT.) LTD. Vs. BOARD OF REVENUE U.P. AT LUCKNOW & OTHERS
|
December 16, 2015 |
|
M/S. MAYA PRESS PVT. LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
December 18, 2015 |
|
MAA VINDHYAVASINI CONSTRUCTION Vs. STATE OF U P
|
March 10, 2015 |
|
MADAN CHAND AND OTHERS Vs. MAHANTH AND OTHERS
|
July 3, 2015 |
|
MADAN MOHAN GUPTA Vs. ANAND GUPTA
|
September 1, 2015 |
|
MADAN MOHAN MALVIYA POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 17, 2015 |
|
MADAN PAL SINGH Vs. STATE OF U P & ANOTHER
|
August 5, 2015 |
|
MADAN SHARMA Vs. U P ZILADHIKARI/S D M & OTHERS
|
September 4, 2015 |
|
MADAN SWAROOP SHROTRIYA TRUST Vs. SMT. UMA SHROTRIYA
|
April 6, 2015 |
|
MADHAVI MISHRA Vs. BRANCH MANAGER, PUNJAB NATIONAL BANK
|
June 3, 2015 |
|
MADHU Vs. DISTRICT JUDGE AND ORS.
|
February 24, 2015 |
|
MADHU AGRAWAL AND 3 OTHERS Vs. A.D.J./SPECIAL JUDGE AND 8 OTHERS
|
December 8, 2015 |
|
MADHU BALA SRIVASTAVA Vs. SAROJ SRIVASTAVA
|
December 16, 2015 |
|
MADHU LATA GAUR Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH, LKO. AND ORS.
|
May 19, 2015 |
|
MADHUSUDAN AGARWAL Vs. STATE OF U.P. & OTHERS
|
April 7, 2015 |
|
MADHUSUDAN AGARWAL Vs. STATE OF U P
|
April 18, 2015 |
|
MADHUSUDAN DAS AGARWAL AND ORS. Vs. BANARAS HINDU UNIVERSITY AND ORS.
|
July 22, 2015 |
|
MADHUSUDAN SHUKLA Vs. EX ENGINEER,VIDYUT VITRAN KHAND GODA GOKARANNATH LA-KHERI
|
March 27, 2015 |
|
MADHUSUDAN TIWARI Vs. STATE OF U P AND 2 OTHERS
|
September 22, 2015 |
|
MADHUSUDAN TRIPATHI Vs. STATE OF U P AND ANOTHER
|
November 30, 2015 |
|
MAHA AHMAD YUSUF Vs. STATE OF U.P. AND ORS.
|
February 24, 2015 |
|
MAHABIR SINGH Vs. STATE OF U P
|
April 27, 2015 |
|
MAHADEV Vs. DY DIRECTOR OF CONSOLIDATION/A C LAND REV
|
January 15, 2015 |
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MAHADEV SINGH AND ORS. Vs. UP-ZILADHIKARI/PRESCRIBED AUTH. AND ORS.
|
April 2, 2015 |
|
MAHADEVI Vs. STATE OF U P
|
May 29, 2015 |
|
MAHAJAN SAHKARI AWAS SAMITI LTD. Vs. RESHAM SINGH AND ORS.
|
October 29, 2015 |
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MAHANT RAMASHANKAR BHARTI Vs. STATE OF U.P. AND ORS.
|
January 22, 2015 |
|
MAHARAJDEEN Vs. STATE OF U P
|
May 28, 2015 |
|
MAHARANI DEVI AND ANOTHER Vs. SANJEEV KUMAR AND ANOTHER
|
October 26, 2015 |
|
MAHARASHTRA SHIKSHAN MANDAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
MAHAVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
MAHAVIR Vs. STATE OF U.P.
|
July 10, 2015 |
|
MAHAVIR [U/A Vs. JUDGE SMALL CAUSES COURT LUCKNOW AND OTHERS
|
October 6, 2015 |
|
MAHAVIR AND ORS. Vs. STATE OF U.P.
|
December 21, 2015 |
|
MAHAVIR SINGH Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
|
MAHBOOB ALI Vs. SURESH KUMAR DIXIT
|
March 16, 2015 |
|
MAHENDRA Vs. STATE OF U.P.
|
January 9, 2015 |
|
MAHENDRA Vs. D.D.C. AND ORS.
|
May 29, 2015 |
|
MAHENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 8, 2015 |
|
MAHENDRA KUMAR Vs. STATE OF U P
|
May 1, 2015 |
|
MAHENDRA KUMAR Vs. PARASRAM GOEL AND ORS.
|
August 20, 2015 |
|
MAHENDRA KUMAR AND ORS. Vs. GYAN CHANDRA PORWAR
|
September 17, 2015 |
|
MAHENDRA KUMAR GAUD Vs. STATE OF U.P. AND ORS.
|
July 21, 2015 |
|
MAHENDRA LAL Vs. STATE OF U P
|
April 18, 2015 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U.P.
|
September 11, 2015 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U P AND ANOTHER
|
December 18, 2015 |
|
MAHENDRA RAJPOOT Vs. STATE OF U.P.
|
December 9, 2015 |
|
MAHENDRA SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
February 16, 2015 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
February 19, 2015 |
|
MAHESH Vs. STATE OF U P
|
January 7, 2015 |
|
MAHESH AND 2 OTHERS Vs. STATE OF U.P.
|
July 15, 2015 |
|
MAHESH CHANDRA Vs. STATE OF U P
|
January 13, 2015 |
|
MAHESH CHANDRA AND ANOTHER Vs. ARUN KUMAR AND 5 ORS
|
December 8, 2015 |
|
MAHESH CHANDRA GUPTA Vs. STATE OF U.P.
|
November 16, 2015 |
|
MAHESH CHANDRA SHARMA AND ORS. Vs. GOPAL KRISHNA AND ORS.
|
October 1, 2015 |
|
MAHESH CHANDRA VERMA Vs. SHOBHIT MISHRA
|
May 27, 2015 |
|
MAHESH KUMAR Vs. STATE OF U P
|
February 24, 2015 |
|
MAHESH KUMAR AGARWAL AND ORS. Vs. SURESH CHAND AGARWAL AND ORS.
|
November 18, 2015 |
|
MAHESH KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
MAHESH SHAH Vs. STATE OF U.P.
|
August 17, 2015 |
|
MAHESH THAKUR Vs. STATE OF U P
|
May 21, 2015 |
|
MAHESHWARI Vs. D D C & OTHERS
|
July 14, 2015 |
|
MAHESHWATI Vs. UNION OF INDIA AND OTHERS
|
September 24, 2015 |
|
MAHGU Vs. STATE OF U P AND ANR
|
September 29, 2015 |
|
MAHILA VIDYA PRACHAR SAMITI, BAHADURGANJ PRAYAG AND ORS. Vs. STATE OF U.P.
|
June 15, 2015 |
|
MAHIPAL Vs. STATE OF U.P. (ALLAHABAD)(D.B.)
|
August 18, 2015 |
|
MAHIPAL SINGH AND ORS. Vs. YAMEEN AND ORS.
|
July 28, 2015 |
|
MAHRAB AND ORS. Vs. HULLAN KHAN AND ORS.
|
May 8, 2015 |
|
MAHTAB Vs. STATE OF U P
|
February 16, 2015 |
|
MAINU AND ORS. Vs. STATE OF U.P.
|
December 17, 2015 |
|
MAJHOLA DISTILLERY & CHEMICAL WORKS Vs. PRESIDING OFFICER, LABOUR COURT, BAREILLY AND ORS.
|
July 27, 2015 |
|
MAKKHAN AND ORS. Vs. MAYA DEVI AND ORS.
|
March 27, 2015 |
|
MALA (CORPUS) AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 22, 2015 |
|
MALKHAN AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 22, 2015 |
|
MALTI DEVI Vs. STATE OF U P
|
March 18, 2015 |
|
MAMTA Vs. STATE OF U P
|
February 4, 2015 |
|
MAMTA GOSWAMI Vs. BHARAT PETROLEUM CORPORATION LIMITED (BPCL) AND ORS.
|
February 4, 2015 |
|
MAMTA RAI Vs. STATE OF U.P. AND ORS.
|
May 8, 2015 |
|
MAMTA SHARMA Vs. RAJENDRA KUMAR SHARMA
|
September 3, 2015 |
|
MAMTA SINGH Vs. RAM KRIPAL SINGH
|
August 3, 2015 |
|
MAMTESH GUPTA Vs. STATE OF U.P. AND ORS.
|
August 21, 2015 |
|
MAN CHAND @ MANIK CHAND Vs. STATE OF U P
|
February 24, 2015 |
|
MAN SINGH Vs. STATE OF U.P.
|
January 23, 2015 |
|
MANAGER, UNITED INDIA INSURANCE COMPANY Vs. ANAND SWAROOP MEDHAVI AND ORS.
|
May 26, 2015 |
|
MANAGING DIRECTOR U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. BUDDHI PRAKASH SINGH AND ORS.
|
November 30, 2015 |
|
MANAS SEWA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
November 2, 2015 |
|
MANEESHA AND 9 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
|
October 6, 2015 |
|
MANGAL SINGH Vs. STATE OF U P
|
February 26, 2015 |
|
MANGAL SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BANDA AND ORS.
|
February 27, 2015 |
|
MANGLEE Vs. STATE
|
April 15, 2015 |
|
MANGREY Vs. STATE OF U P
|
April 9, 2015 |
|
MANI RAM Vs. STATE OF U.P. AND ORS.
|
December 22, 2015 |
|
MANICHARI DEVI Vs. KHUDDI AND OTHERS
|
February 3, 2015 |
|
MANISH KANSAL Vs. STATE OF U P
|
May 29, 2015 |
|
MANISH MEHRA Vs. RAMLAL GUPTA AND ANOTHER
|
December 7, 2015 |
|
MANISH MUKHRIYA Vs. STATE OF U P
|
February 2, 2015 |
|
MANISHA SRIVASTAVA Vs. ROHIT SRIVASTAVA
|
January 9, 2015 |
|
MANJU DEVI Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
MANJU DEVI AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR
|
September 15, 2015 |
|
MANJU MISRA Vs. STATE OF U P
|
May 18, 2015 |
|
MANJU SINGH Vs. STATE OF U P & 3 OTHERS
|
September 8, 2015 |
|
MANJU SREE ROBINSON Vs. STATE OF U P
|
April 6, 2015 |
|
MANMEET SINGH BASRA Vs. KIRAN MALHOTRA
|
December 14, 2015 |
|
MANMOHAN MISHRA Vs. STATE OF U.P. AND ORS.
|
April 30, 2015 |
|
MANMOHAN PANDEY Vs. STATE OF U P
|
August 14, 2015 |
|
MANNI LAL Vs. STATE OF U P AND OTHERS
|
December 17, 2015 |
|
MANOJ Vs. STATE OF U.P.
|
July 8, 2015 |
|
MANOJ Vs. STATE OF U P
|
February 3, 2015 |
|
MANOJ AGARWAL Vs. UNION OF INDIA AND ORS.
|
December 9, 2015 |
|
MANOJ AND ORS. Vs. STATE OF U.P.
|
December 22, 2015 |
|
MANOJ JAISWAL Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
MANOJ JAITLY & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
August 21, 2015 |
|
MANOJ KUMAR Vs. MANGRU YADAV AND 4 OTHERS
|
September 14, 2015 |
|
MANOJ KUMAR Vs. SWATI HOSPITAL (P) LTD.
|
February 10, 2015 |
|
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
|
December 8, 2015 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
April 9, 2015 |
|
MANOJ KUMAR Vs. STATE OF U P & ANOTHER
|
August 28, 2015 |
|
MANOJ KUMAR Vs. CHIEF GENERAL MANAGER, S.B.I. AND ORS.
|
April 29, 2015 |
|
MANOJ KUMAR AND ORS. Vs. ADDL. COMMISSIONER-II, VARANASI DIVISION AND ORS.
|
October 29, 2015 |
|
MANOJ KUMAR CHAUHAN Vs. STATE OF U P
|
March 17, 2015 |
|
MANOJ KUMAR DWIVEDI Vs. STATE OF U.P. AND ORS.
|
July 22, 2015 |
|
MANOJ KUMAR GUPTA Vs. STATE OF U P
|
March 27, 2015 |
|
MANOJ KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
November 24, 2015 |
|
MANOJ KUMAR RAI Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
|
MANOJ KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
|
April 23, 2015 |
|
MANOJ KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
January 13, 2015 |
|
MANOJ KUMAR TIWARI Vs. STATE OF U.P.
|
July 16, 2015 |
|
MANOJ KUMAR VERMA Vs. STATE OF U P
|
February 26, 2015 |
|
MANOJ KUMAR VERMA & 2 OTHERS Vs. CIVIL JUDGE (SENIOR DIVISION) & ANOTHER
|
January 13, 2015 |
|
MANOJ KUMAR, PRINCIPAL Vs. STATE OF U P
|
April 17, 2015 |
|
MANOJ SAHI Vs. STATE OF U.P. AND ORS.
|
September 14, 2015 |
|
MANORAMA MISHRA Vs. STATE OF U P
|
April 18, 2015 |
|
MANORATH AND ORS. Vs. STATE
|
December 14, 2015 |
|
MANU DEVI Vs. STATE OF U P
|
August 18, 2015 |
|
MANU VERMA Vs. STATE OF U P AND OTHERS
|
December 1, 2015 |
|
MAQSOOD AKHTAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
MARAG SHREE Vs. STATE OF U P & OTHERS
|
August 17, 2015 |
|
MARGHOOB AND ORS. Vs. STATE OF U.P.
|
December 9, 2015 |
|
MAROOF Vs. STATE OF U.P. AND ORS.
|
April 23, 2015 |
|
MARU DEVI Vs. ADDI COMMISSIONER, BAREILLY
|
July 7, 2015 |
|
MASHKOOR RAHMAN Vs. STATE OF U P
|
March 26, 2015 |
|
MASSAN KHAN Vs. SMT. SHASHI BALA GUPTA
|
December 10, 2015 |
|
MAST RAM Vs. STATE OF U P
|
April 8, 2015 |
|
MASTER KESHAV Vs. JAMEEL AHMAD
|
May 4, 2015 |
|
MASTER SATYA (CORPUS) Vs. STATE OF U P
|
January 23, 2015 |
|
MATA BADAL SINGH AND ORS. Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR AND ORS.
|
December 11, 2015 |
|
MATA PRASAD AND ORS. Vs. STATE OF U.P.
|
November 26, 2015 |
|
MATA SARAN Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
February 18, 2015 |
|
MATEEN Vs. WAQF MASJID MOHALLA-KAZIPURA WAQF NO. 9 AND ORS.
|
October 9, 2015 |
|
MATTER OF GOODS OF LATE TEERATH RAJ AND ANOTHER Vs. MITHILESH KUMAR TIWARI
|
December 16, 2015 |
|
MATTER OF GOODS OF LATE VATAN LAL CHAURASIYA Vs. STATE
|
November 20, 2015 |
|
MATTER OF GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTH Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND 6 OTHERS
|
March 30, 2015 |
|
MAYA RAM Vs. STATE OF U P
|
April 17, 2015 |
|
MAYO INSTT OF MEDICAL SCIENCES FZBD ROAD THRU MNGMT TRUSTEE Vs. MEDICAL COUNCIL OF INDIA THRU SECY NEW DELHI
|
June 12, 2015 |
|
MAYORS INDUSTRIAL COMBINE PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
December 21, 2015 |
|
MECON INDRAPRASTHA SAHAKARI AVAS SAMITI LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 19, 2015 |
|
MEENA RAJPOOT Vs. RAM BHAROSE KATIYAR AND ORS.
|
September 9, 2015 |
|
MEERA DEVI Vs. STATE OF U P AND 2 ORS
|
May 14, 2015 |
|
MEERA SHUKLA Vs. SPECIAL JUDGE
|
May 29, 2015 |
|
MEGH SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE PROT/DDC AGRA
|
April 10, 2015 |
|
MEHANDI HASAN Vs. STATE OF U P & 2 OTHERS
|
September 24, 2015 |
|
MEHDI HASAN Vs. THE C/M M.M. INTER COLLEGE AND ORS.
|
November 6, 2015 |
|
MEHMOOD ALI Vs. STATE OF U P
|
January 8, 2015 |
|
MEHNDI HASAN Vs. STATE OF U.P.
|
November 5, 2015 |
|
MEHRA BROTHERS PARTNERSHIP FIRMS FILLING Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
March 11, 2015 |
|
MEMORA SAMUHIK KRISHI SEHKARI SAMITI LTD Vs. ADDL COMMISSIONER JUDICIAL LUCKNOW DIVISION LKO
|
March 17, 2015 |
|
MERAJ AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 22, 2015 |
|
MERAJ AND ORS. Vs. STATE OF U.P.
|
July 1, 2015 |
|
MEWATI DEVI AND ORS. Vs. MURALI GUPTA AND ORS.
|
September 16, 2015 |
|
MINNA Vs. STATE OF U.P. AND ORS.
|
May 15, 2015 |
|
MINNA @ MINTA @ JASVEER Vs. STATE OF U P
|
May 15, 2015 |
|
MIRZA AMEER ULLAH BEG AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
MISHRI LAL Vs. STATE OF U P
|
May 11, 2015 |
|
MITAROO Vs. D M /COLLECTOR MUZZAFFAR NAGAR AND 2 OTHERS
|
September 21, 2015 |
|
MITHAI DEVI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 20, 2015 |
|
MITHILESH KUMAR RAI Vs. STATE OF U P
|
March 30, 2015 |
|
MITHILESH KUMAR SRIVASTAVA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS VTH REGION AND ORS.
|
July 21, 2015 |
|
MITHILESH KUMARI Vs. SHARDA AND 8 OTHERS
|
August 19, 2015 |
|
MITHLESH Vs. C.C.R.A./COMMISSIONER, MEERUT AND ORS.
|
July 23, 2015 |
|
MITRAPAL SINGH AND 2 OTHERS Vs. MOHIT KUMAR SINGH
|
August 12, 2015 |
|
MKU (ARMOURS) PVT LTD Vs. COMMISSIONER OF INCOME TAX KANPUR
|
April 18, 2015 |
|
MOBIN AHAMAD Vs. STATE OF U P
|
February 4, 2015 |
|
MOBIN AND ORS. Vs. STATE
|
July 20, 2015 |
|
MOH. SHAMEEM AHMAD Vs. STATE OF U.P.
|
May 7, 2015 |
|
MOHAMAD ASLAM Vs. STATE OF U P
|
February 4, 2015 |
|
MOHAMMAD ANWAR AND ORS. Vs. THE STATE OF U.P.
|
December 3, 2015 |
|
MOHAMMAD HASAN @ GALLE Vs. STATE OF U P
|
April 18, 2015 |
|
MOHAMMAD HASHIM & OTHERS Vs. STATE OF U P
|
September 2, 2015 |
|
MOHAMMAD HAYAT Vs. STATE AND ORS.
|
November 26, 2015 |
|
MOHAMMAD MERAJUL HAQUE Vs. STATE OF U.P. AND ORS.
|
April 2, 2015 |
|
MOHAMMAD NADEEM AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 31, 2015 |
|
MOHAMMAD NAEEM Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
MOHAMMAD SAMIL KHAN, RECRUIT CONSTABLE Vs. STATE OF U.P. AND 4 OTHERS
|
September 23, 2015 |
|
MOHAMMAD SHAKEEL KHAN Vs. IZHARUL ANSARI
|
October 16, 2015 |
|
MOHAMMAD YASEEN Vs. MEHRAJUNNISHA
|
May 7, 2015 |
|
MOHAMMAD YASIN Vs. STATE OF U P
|
May 29, 2015 |
|
MOHAMMADI AND ORS. Vs. D.D.C. AND ORS.
|
November 20, 2015 |
|
MOHAN Vs. STATE OF U P
|
May 12, 2015 |
|
MOHAN LAL Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
MOHAN LAL Vs. STATE OF U.P.
|
November 24, 2015 |
|
MOHAN NISHAD Vs. STATE OF U.P.
|
December 15, 2015 |
|
MOHAN SINGH Vs. STATE OF U P
|
July 23, 2015 |
|
MOHAR PAL Vs. STATE OF U P
|
March 20, 2015 |
|
MOHAR SINGH Vs. MANGAT AND OTHERS
|
July 30, 2015 |
|
MOHARRAM ALI ALIAS PAPPU Vs. UNION OF INDIA
|
April 28, 2015 |
|
MOHD AKBAL Vs. STATE OF U P
|
April 3, 2015 |
|
MOHD ALI Vs. DISTRICT JUDGE PRATAPGARH
|
January 16, 2015 |
|
MOHD AMHED Vs. STATE OF U P
|
May 28, 2015 |
|
MOHD AMIN KHAN (OBJECTION FILED) Vs. STATE OF U P
|
March 27, 2015 |
|
MOHD ARIF @ CHAND Vs. STATE OF U P
|
January 9, 2015 |
|
MOHD AYOOB AND 5 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND 6 OTHERS
|
August 20, 2015 |
|
MOHD FAROOK KHAN Vs. STATE OF U P
|
May 29, 2015 |
|
MOHD HASHIM Vs. STATE OF U P
|
May 29, 2015 |
|
MOHD MAQSOOD AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 19, 2015 |
|
MOHD MOIN Vs. STATE OF U P
|
February 12, 2015 |
|
MOHD NAFEES @ GUDDU Vs. STATE OF U P
|
August 7, 2015 |
|
MOHD NASEEM Vs. STATE OF U P
|
May 26, 2015 |
|
MOHD RASHID Vs. STATE OF U P
|
March 27, 2015 |
|
MOHD SAJID AND 2 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
July 21, 2015 |
|
MOHD UMAR Vs. STATE OF U P
|
March 12, 2015 |
|
MOHD WASEEM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 11 PRATAPGARH & ORS
|
May 15, 2015 |
|
MOHD YAHAYA Vs. STATE OF U P
|
May 27, 2015 |
|
MOHD. IBRAHIM Vs. ABDUL AZIZ AND 9 OTHERS
|
December 7, 2015 |
|
MOHD. NAZIR Vs. SMT. MADHUBALA GUPTA(SINCE DECEASED) AND 3 OTHERS
|
October 15, 2015 |
|
MOHD. RASHID AND 2 OTHERS Vs. KM. RANJANA MISHRA AND ANOTHER
|
August 27, 2015 |
|
MOHD. SAJAN @ SARFUDDIN Vs. STATE OF U.P.
|
July 16, 2015 |
|
MOHD. SHAHID Vs. STATE OF U.P.
|
December 4, 2015 |
|
MOHD. SHARAFAT AND OTHERS Vs. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT AND OTHERS
|
June 29, 2015 |
|
MOHD. TAHSEEN QAMAR AND ANOTHER Vs. A.D.J., ROOM NO. 5, BAREILLY AND 6 OTHERS
|
December 10, 2015 |
|
MOHD. UMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 15, 2015 |
|
MOHD. USMAN Vs. D.D.C., SITAPUR AND ORS.
|
December 21, 2015 |
|
MOHINI VERMA Vs. STATE OF U.P. AND ORS.
|
September 30, 2015 |
|
MOHIT CHAUDHARY Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
MOHIT JAIN Vs. STATE OF U.P. AND ANOTHER
|
January 27, 2015 |
|
MOHIT KUMAR GOYAL Vs. STATE OF U.P.
|
December 7, 2015 |
|
MOHIT KUMAR SHUKLA Vs. STATE OF U P
|
May 15, 2015 |
|
MOHIUDDIN AND ORS. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
|
August 20, 2015 |
|
MOHSIN KHAN Vs. STATE OF U P
|
May 8, 2015 |
|
MOHSIN RAZA Vs. HOOR JAHAN
|
December 18, 2015 |
|
MOHSIN RAZA Vs. SHIA CENTRAL BOARD OF WAKFS U.P. AND ORS.
|
November 4, 2015 |
|
MOKHA SINGH @ YOGENDRA SINGH Vs. STATE OF U P
|
May 12, 2015 |
|
MOLHU PRASAD CHAUDHARY Vs. D.I.O.S., SIDDHARTHNAGAR AND ORS.
|
August 17, 2015 |
|
MOLHU VERMA Vs. STATE OF U.P.
|
October 5, 2015 |
|
MOMIN MUZAMMIL ANWAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 25, 2015 |
|
MONU @ MUKESH KUMAR Vs. STATE OF U P
|
May 14, 2015 |
|
MONU TYAGI Vs. STATE OF U P
|
May 4, 2015 |
|
MOOL CHAND Vs. STATE OF U P
|
March 17, 2015 |
|
MOOL CHANDRA Vs. STATE OF U.P. AND ORS.
|
March 30, 2015 |
|
MOORAT RAM AND ORS. Vs. STATE OF U.P.
|
August 6, 2015 |
|
MORADABAD DEVELOPMENT AUTHORITY Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
MORE SINGH Vs. CHANDRIKA PRASAD
|
July 14, 2015 |
|
MORNING WALKERS ASSOCIATION AND ORS. Vs. ALLAHABAD CANTONMENT BOARD
|
November 18, 2015 |
|
MOTI Vs. DY DIRECTOR OF CONSOLIDATION, VARANASI
|
May 22, 2015 |
|
MOTI CHAND & OTHERS Vs. STATE OF U P
|
September 29, 2015 |
|
MOTI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
July 10, 2015 |
|
MOTI LAL AND ORS. Vs. STATE OF U.P.
|
November 23, 2015 |
|
MOTI LAL BHIM RAJ CHARITY TRUST Vs. PRAKASH CHAND JHUNJHUNWALA
|
December 18, 2015 |
|
MOTI LAL NEHRU MEDICAL COLLEGE TEACHERS ASSOCIATION, ALLAHABAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
MOTI LAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY, ALLAHABAD Vs. STATE OF U P
|
May 1, 2015 |
|
MR. JAI KRISHNA SRIVASTAVA Vs. SRI VIKRAM SRIVASTAVA AND 4 OTHERS
|
February 11, 2015 |
|
MRITUNJAY RAI Vs. STATE OF U.P. AND ORS.
|
February 10, 2015 |
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MUBARAK HUSAIN Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
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MUDA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
MUDITA Vs. STATE OF U.P. AND ORS.
|
September 10, 2015 |
|
MUHD. NAIMUL HASSAN Vs. ANGAD SINGH AND ANOTHER
|
April 18, 2015 |
|
MUJAHID BEG Vs. UNION OF INDIA AND ORS.
|
October 7, 2015 |
|
MUKEEM AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
MUKESH Vs. STATE OF U.P. AND ORS.
|
April 21, 2015 |
|
MUKESH Vs. DIRECTOR DEFENCE ESTATES CENTRAL COMMAND LUCKNOW &
|
September 1, 2015 |
|
MUKESH AND ORS. Vs. ADDL. DISTRICT MAGISTRATE (F AND R), MATHURA AND ORS.
|
May 11, 2015 |
|
MUKESH AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
July 28, 2015 |
|
MUKESH CHANDRA AGGRAWAL Vs. KAMLESH JAIN
|
October 16, 2015 |
|
MUKESH GARG Vs. MUNNEY KHAN
|
February 10, 2015 |
|
MUKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
September 29, 2015 |
|
MUKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
MUKESH KUMAR Vs. STATE OF U P
|
September 22, 2015 |
|
MUKESH KUMAR GAUTAM Vs. HARI SINGH
|
March 27, 2015 |
|
MUKESH MAHADANE Vs. NONCONVENTIONAL ENERGY DEVELOPMENT AGENCY (NEDA) LKO. AND ORS.
|
November 2, 2015 |
|
MUKESH SRIVASTAVA Vs. C.B.I.
|
July 10, 2015 |
|
MUKUND SINGH Vs. STATE OF U.P.
|
May 27, 2015 |
|
MULAYAM SINGH Vs. ADDITIONAL COMMISSIONER KANPUR
|
July 7, 2015 |
|
MUMTAZ AHMAD AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND ORS.
|
October 28, 2015 |
|
MUMTAZ TARANNUM Vs. STATE OF U.P. AND ORS.
|
April 20, 2015 |
|
MUNEER AHMAD Vs. MAQBOOL AHMAD AND 3 ORS.
|
December 3, 2015 |
|
MUNENDRA ALIAS MUNNA Vs. STATE OF U P
|
March 27, 2015 |
|
MUNESHWAR Vs. BOARD OF REVENUE, U.P. ALLAHABAD
|
April 28, 2015 |
|
MUNIRAJ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/A.D.M. S.R. NAGAR AND ORS.
|
April 13, 2015 |
|
MUNNA Vs. STATE OF U.P.
|
May 22, 2015 |
|
MUNNA KAHAR Vs. BOARD OF REVENUE, ALLAHABAD AND ORS.
|
August 21, 2015 |
|
MUNNA KHAN Vs. STATE OF U P
|
April 8, 2015 |
|
MUNNA LAL Vs. STATE OF U P
|
August 17, 2015 |
|
MUNNA PRASAD Vs. STATE OF U P & ANOTHER
|
August 7, 2015 |
|
MUNNA RAJBHAR Vs. STATE OF U.P.
|
August 25, 2015 |
|
MUNNA SINGH Vs. STATE
|
May 27, 2015 |
|
MUNNEY KHAN Vs. STATE OF U P
|
August 18, 2015 |
|
MUNNI AND ORS. Vs. STATE OF U.P AND ORS.
|
May 29, 2015 |
|
MUNNI DEVI Vs. STATE OF U P
|
March 26, 2015 |
|
MUNNI DEVI Vs. STATE OF U P & OTHERS
|
November 18, 2015 |
|
MUNNI DEVI Vs. BOARD OF REVENUE AND ORS.
|
July 3, 2015 |
|
MUNNI DEVI Vs. STATE OF U P AND 5 ORS
|
April 28, 2015 |
|
MUNNI DEVI Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
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MUNNI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 1, 2015 |
|
MUNNI LAL VERMA AND ORS. Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
December 23, 2015 |
|
MUNNI SINGH Vs. STATE OF U P
|
May 18, 2015 |
|
MUNNU AND 4 ORS Vs. MOHD MARGHOOB
|
November 26, 2015 |
|
MUNNU KANCHHI Vs. STATE OF U P
|
January 20, 2015 |
|
MUNNU LAL Vs. STATE OF U P
|
August 13, 2015 |
|
MUNSHI LAL AND ORS. Vs. D.D.C., GONDA AND ORS.
|
December 22, 2015 |
|
MUNSHI SINGH Vs. STATE OF U P
|
January 19, 2015 |
|
MUNTJIR Vs. GENERAL MANAGER, PNB METLIFE INSURANCE CO. LTD. AND ORS.
|
September 23, 2015 |
|
MURASHAD AND ORS. Vs. STATE OF U.P.
|
April 21, 2015 |
|
MURLI Vs. STATE OF U.P.
|
January 19, 2015 |
|
MURLI ASANDAS CHANDIRAMANI Vs. UNION OF INDIA
|
April 21, 2015 |
|
MURLIDHAR PANDEY Vs. STATE OF U.P. AND ORS.
|
October 7, 2015 |
|
MUSAFIR YADAV Vs. STATE OF U P
|
May 8, 2015 |
|
MUSHARRAFUL AEN SIDDIQUI Vs. MILIND SRIVASTAVA
|
July 7, 2015 |
|
MUSHEER ALAM Vs. RAMESH AND ORS.
|
September 15, 2015 |
|
MUSTAK Vs. STATE OF U.P.
|
September 16, 2015 |
|
MUSTAKIM Vs. STATE OF U P
|
February 10, 2015 |
|
MUSTAQ & 3 OTHERS Vs. STATE OF U P & ANOTHER
|
July 27, 2015 |
|
MUSTAQ AHMAD Vs. STATE OF U P
|
February 26, 2015 |
|
N K SHARMA Vs. UNION OF INDIA
|
May 22, 2015 |
|
NABAV SINGH @ NABBA Vs. STATE OF U P
|
May 28, 2015 |
|
NABBAN HUSAIN Vs. RENT CONTROL & EVICTION OFFICER AND 3 OTHERS
|
July 7, 2015 |
|
NABI AHMAD Vs. STATE OF U.P. AND 4 OTHERS
|
December 9, 2015 |
|
NABI AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 11, 2015 |
|
NADA NADEEM ANSARI Vs. STATE OF U P
|
May 25, 2015 |
|
NADEEM Vs. STATE OF U.P.
|
September 15, 2015 |
|
NAFEES Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
NAFEESA Vs. STATE OF U.P. AND ORS.
|
May 6, 2015 |
|
NAFIS AHMAD Vs. STATE OF U.P. AND ORS.
|
October 15, 2015 |
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NAGAR AYUKT, NAGAR NIGAM Vs. BRIJ KISHORE BAJPAI AND ORS
|
February 2, 2015 |
|
NAGAR PALIKA PARISHAD Vs. TAJIMUDDIN AND ORS.
|
December 3, 2015 |
|
NAGAR PALIKA PARISHAD, MATHURA Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 8, 2015 |
|
NAGAR SAHKARI BANK LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
NAGENDRA KUMAR Vs. STATE OF U P
|
May 14, 2015 |
|
NAGENDRA KUMAR PATHAK Vs. STATE OF U.P. & ANOTHER
|
April 24, 2015 |
|
NAGENDRA NATH PANDEY Vs. STATE OF U P AND 3 ORS
|
September 8, 2015 |
|
NAGENDRA SINGH AND ORS. Vs. RAJENDRA KUMAR AND ORS.
|
December 3, 2015 |
|
NAGESHWAR PRASAD MISHRA Vs. UNION OF INDIA AND 4 ORS
|
March 11, 2015 |
|
NAGRIK SANGHTAN SEWA SAMITI Vs. STATE OF U P
|
March 24, 2015 |
|
NAHAR SINGH Vs. STATE OF U P
|
May 15, 2015 |
|
NAHAR SINGH AND OTHERS Vs. STATE OF U P
|
December 17, 2015 |
|
NAIMUDDIN AND ORS. Vs. A.D.M., (CITY)/D.D.C., GORAKHPUR AND ORS.
|
February 23, 2015 |
|
NAINSEE AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
NAKI ALI JAFRI Vs. NAWAB JEESHAN KHAN
|
January 29, 2015 |
|
NAMITA SINGH Vs. STATE OF U.P. AND ORS.
|
November 19, 2015 |
|
NAMITA SINGH Vs. STATE OF U P & OTHERS
|
September 30, 2015 |
|
NANAK Vs. MOHAMMAD INAM
|
December 21, 2015 |
|
NAND KISHOR RANA Vs. ANUPAM SHARMA AND ANR.
|
March 10, 2015 |
|
NAND KISHORE Vs. STATE OF U P
|
May 1, 2015 |
|
NAND KISHORE AND ORS. Vs. D.D.C. AND ORS.
|
March 23, 2015 |
|
NAND KUMAR Vs. STATE OF U P AND ANOTHER
|
November 30, 2015 |
|
NAND LAL Vs. DEPUTY DIRECTOR CONSOLIDATION DISTT., HARDOI AND ORS.
|
August 5, 2015 |
|
NAND LAL GOND Vs. TAHSILDAR, BURHANPUR & OTHERS
|
July 22, 2015 |
|
NAND LAL PRASAD Vs. STATE OF U P
|
May 13, 2015 |
|
NANDANI RAMCHANDANI WIFE OF HINISH RAMCHANDANI Vs. STATE OF UTTAR PRADESH
|
May 29, 2015 |
|
NANDINI UPADHYAY Vs. STATE OF U.P. AND ORS.
|
December 15, 2015 |
|
NANDRAM AND ORS. Vs. D.D.C., BUDAUN AND ORS.
|
October 9, 2015 |
|
NANDU @ NAND LAL Vs. SPECIAL JUDGE AND 2 OTHERS
|
September 16, 2015 |
|
NANDU AND ORS. Vs. STATE OF U.P.
|
December 18, 2015 |
|
NANDU SINGH Vs. STATE OF U P
|
March 27, 2015 |
|
NANHAKKEY Vs. STATE OF U P
|
January 13, 2015 |
|
NANHAU Vs. STATE OF U.P.
|
August 5, 2015 |
|
NANHAU @ AMIT KUMAR Vs. STATE OF U P
|
July 2, 2015 |
|
NANHE Vs. D.D.C., AMROHA AND ORS.
|
October 16, 2015 |
|
NANHEY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 6, 2015 |
|
NANKAU @ GORE LA Vs. STATE OF U P
|
January 15, 2015 |
|
NANKAU SINGH AND ORS. Vs. STATE OF U.P.
|
October 16, 2015 |
|
NARAYAN SHARMA Vs. STATE OF U P
|
January 16, 2015 |
|
NARDHARMA BALIKA VIDDYALAYA THRU PRABANDHAK/ADHAYAKSH & ANR. Vs. THE SACHIV MADHAYAMIK SHIKSHA PARISHAD ALLAHABAD AND OTHERS
|
October 13, 2015 |
|
NARENDRA Vs. STATE OF U.P.
|
December 18, 2015 |
|
NARENDRA BAHADUR SINGH Vs. COLLECTOR AND DISTRICT MAGISTRATE, JAUNPUR & ORS
|
October 16, 2015 |
|
NARENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
July 20, 2015 |
|
NARENDRA KUMAR Vs. NEW OKHALA INDUSTRIES DEVELOPMENT AUTHORITY AND ORS.
|
October 1, 2015 |
|
NARENDRA KUMAR Vs. STATE OF U P & ORS
|
October 5, 2015 |
|
NARENDRA KUMAR Vs. STATE OF U P
|
May 15, 2015 |
|
NARENDRA KUMAR AND ANR. Vs. PREM NARAIN PARIHAR
|
July 17, 2015 |
|
NARENDRA KUMAR GUPTA AND ORS. Vs. ASHOK KUMAR AGARWAL AND ORS.
|
May 22, 2015 |
|
NARENDRA PACHORI AND 3 OTHERS Vs. STATE OF U P & ANOTHER
|
October 30, 2015 |
|
NARENDRA PRASAD Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
NARENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
July 18, 2015 |
|
NARENDRA RAI Vs. STATE OF U.P. AND ORS.
|
March 9, 2015 |
|
NARENDRA ROAD LINES PVT. LTD. Vs. RASHTRIYA ISPAT NIGAM LIMITED
|
November 23, 2015 |
|
NARENDRA SINGH AND 13 OTHERS Vs. STATE OF U P AND 4 OTHERS
|
December 22, 2015 |
|
NARENDRA SINGH AND ORS. Vs. STATE OF U.P.
|
October 8, 2015 |
|
NARESH Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
NARESH Vs. DISTRICT INSPECTOR OF SCHOOLS, CHITRAKOOT AND OTHE
|
December 17, 2015 |
|
NARESH Vs. STATE OF U.P.
|
July 17, 2015 |
|
NARESH CHANDRA Vs. STATE OF U.P.
|
August 13, 2015 |
|
NARESH CHANDRA JAIN AND ORS. Vs. SHRI THAKUR LAXMI NARAIN JI MAHARAJ VIRAJMAN MANDIR AND ORS.
|
July 1, 2015 |
|
NARESH CHANDRA SHARMA & ANOTHER Vs. GAYATRI SHARMA & OTHERS
|
August 14, 2015 |
|
NARESH GROVER Vs. C B I
|
August 14, 2015 |
|
NARESH KUMAR Vs. STATE OF UP
|
May 14, 2015 |
|
NARPAT SINGH Vs. STATE OF U.P.
|
October 9, 2015 |
|
NARSINGH PAL Vs. STATE OF U P
|
September 24, 2015 |
|
NARSINGH TIWARI Vs. STATE OF U P
|
April 1, 2015 |
|
NASARUDIN Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
NASEEM AHMAD Vs. STATE OF U P & OTHR
|
September 1, 2015 |
|
NASEEM AHMAD S/O LATE MOHD NAEEM Vs. STATE OF U P
|
May 26, 2015 |
|
NASEER KHAN AND ORS. Vs. RIYAZ KHAN AND ORS.
|
December 18, 2015 |
|
NASIM DAD KHAN Vs. MOHAMMAD SHAFI AND ORS.
|
May 1, 2015 |
|
NASIR ALI Vs. STATE OF U.P. AND ORS.
|
March 26, 2015 |
|
NATHOO Vs. STATE OF U.P.
|
September 4, 2015 |
|
NATHU RAM Vs. BOARD OF REVENUE ALLAHABAD AND 9 OTHERS
|
August 7, 2015 |
|
NATHU RAM RAIKWAR Vs. STATE OF U P AND OTHERS
|
July 23, 2015 |
|
NATHURAM Vs. D.D.C., FIROZABAD AND ORS.
|
March 24, 2015 |
|
NATIOANL HIGHWAYS AUTHORITY OF INDIA Vs. SHIVA TRACTORS
|
July 17, 2015 |
|
NATIONAL COMMISSION FOR MINORITY EDU. INSTITUTIONS 4644(MS)13 Vs. ABHINAWA SEWA SANSTHAN MAHAVIDYALAYA AND ORS.
|
November 26, 2015 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. A.D.J. AND ORS.
|
April 13, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. MALTI RAI
|
May 19, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. MOHAMMAD NASSEM
|
January 5, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. LAKHOO DEVI
|
July 3, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAIS AND ORS.
|
April 22, 2015 |
|
NATIONAL INSURANCE CO.LTD. Vs. ROSHAN AND ORS.
|
September 30, 2015 |
|
NATIONAL INSURANCE COMP LTD Vs. DEEPALI PAL
|
May 26, 2015 |
|
NATIONAL THERMAL POWER CORPN. Vs. KAILASH NARAIN GARG AND ORS.
|
February 4, 2015 |
|
NATIONAL THERMAL POWER CORPORATION Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
NATTHU Vs. STATE OF U P , COLLECTOR, AND ANOTHER
|
September 1, 2015 |
|
NAURANG Vs. STATE OF U.P.
|
December 16, 2015 |
|
NAVED Vs. STATE OF U.P.
|
May 19, 2015 |
|
NAVINDRA SINGH Vs. STATE OF U P
|
February 2, 2015 |
|
NAVNEET KULSHESHTHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 15, 2015 |
|
NAVRANG LAL SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
NAVRATAN KUMAR JAIN; HARI BABU KHANDELWAL Vs. SECRETARY, FOOD AND CIVIL SUPPLIES LKO & OTHERS
|
September 17, 2015 |
|
NAVRATAN SINGH Vs. STATE OF U P
|
April 21, 2015 |
|
NAWAB BEG Vs. STATE OF U P AND 3 ORS
|
September 16, 2015 |
|
NAYAB ALAM Vs. SMT. TANVEER SULTANA AND 2 ORS.
|
October 13, 2015 |
|
NAZEER AHMAD Vs. PRESCRIBED AUTHORITY/A.C.M.M.
|
July 3, 2015 |
|
NAZMA KHATOON Vs. STATE OF U P
|
May 12, 2015 |
|
NEELAM CHAUDHARI Vs. KHAJAN SINGH AND ORS.
|
July 3, 2015 |
|
NEELAM SAGAR Vs. STATE OF U P
|
February 12, 2015 |
|
NEELU Vs. CHABBI DEVI AND ORS.
|
August 7, 2015 |
|
NEERAJ Vs. STATE OF U.P.
|
November 5, 2015 |
|
NEERAJ DEVI Vs. STATE OF U P & OTHERS
|
August 20, 2015 |
|
NEERAJ JAIN Vs. STATE OF UP
|
February 26, 2015 |
|
NEERAJ KUMAR AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 20, 2015 |
|
NEERAJ KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
NEERAJ KUMAR PANDEY Vs. STATE OF U P
|
February 4, 2015 |
|
NEERAJ KUMAR RAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 25, 2015 |
|
NEETU SINGH Vs. STATE OF U P
|
May 13, 2015 |
|
NEHA MISHRA Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
NEHA SHARMA Vs. STATE OF U.P. AND ORS.
|
April 7, 2015 |
|
NEHA TEWARI (JETHANI) Vs. STATE OF U P AND ANOTHER
|
December 22, 2015 |
|
NEHRU INTER COLLEGE Vs. STATE OF U P & 6 OTHERS
|
July 6, 2015 |
|
NEHRU VIDYAPEETH INTER COLLEGE AND ANR Vs. STATE OF U P AND 3 ORS
|
April 21, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAURABH AGARWAL AND ORS.
|
October 18, 2015 |
|
NEW INDIA INSURANCE CO LTD Vs. GULAB SINGH
|
January 21, 2015 |
|
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. CHAMPI AND ORS.
|
July 23, 2015 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE OF U.P. AND ORS.
|
July 6, 2015 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARI SINGH AND ORS.
|
November 3, 2015 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. NATTHEY(DECEASED)
|
July 2, 2015 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SURENDRA SINGH AND ORS.
|
April 15, 2015 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. L.C. CHECHI AND ORS.
|
September 15, 2015 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. MARWAN HOTELS PVT. LTD.
|
September 14, 2015 |
|
NEW PARIVARTAN SAHKARI SHRAM SAMVIDA SAMITI Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
September 4, 2015 |
|
NIAZU Vs. D.D.C.
|
August 7, 2015 |
|
NIKHIL KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
July 14, 2015 |
|
NIPENDRA SHARMA Vs. STATE OF U P AND 4 OTHERS
|
August 28, 2015 |
|
NIRANJAN SINGH Vs. STATE OF U.P. AND ORS.
|
October 30, 2015 |
|
NIRDESH PAL Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
NIRDOSH KUMAR Vs. D.D.C. AND ORS.
|
April 3, 2015 |
|
NIRMAL KUMAR JAIN Vs. CHIEF JUDICIAL MAGISTRATE, LALITPUR AND ORS.
|
March 31, 2015 |
|
NISAR AHMAD Vs. NAJMA SYED
|
March 17, 2015 |
|
NISHA SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
NISHAR AHMAD AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
|
NITESH KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
September 15, 2015 |
|
NITIN CHOUDHARY AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 26, 2015 |
|
NITIN KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 16, 2015 |
|
NITIN PAL Vs. STATE OF U.P. AND ORS.
|
April 6, 2015 |
|
NIYAMATULLAH KHAN Vs. ASRAF ALI
|
September 2, 2015 |
|
NIZAMUDDIN AND 2 ORS Vs. STATE OF U P AND ANOTHER
|
September 8, 2015 |
|
NIZAMUL AND ORS. Vs. STATE OF U.P.
|
December 11, 2015 |
|
NIZAMUL HAI Vs. MOHAMMAD AHMAD AND ORS.
|
August 19, 2015 |
|
NOOR ALI Vs. STATE OF U P AND ANOTHER
|
October 9, 2015 |
|
NORTHERN INDIA IRON PRESS WORKS (P) LTD Vs. STATE OF U P
|
April 15, 2015 |
|
NR-20124W, LT COL (MILITARY NURSING SERVICES)MADHU LATA GAUR Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH
|
May 19, 2015 |
|
NUSRATULLAH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 13, 2015 |
|
NUTAN THAKUR Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
O P SINGH Vs. KING GEORGE MEDICAL UNIVERSITY, LUCKNOW
|
May 29, 2015 |
|
OM LOGISTICS LTD. Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
|
September 22, 2015 |
|
OM PAL Vs. STATE OF U P
|
June 18, 2015 |
|
OM PAL Vs. STATE OF U.P. AND ORS.
|
August 17, 2015 |
|
OM PAL SINGH Vs. STATE OF U P
|
March 30, 2015 |
|
OM PRAKASH Vs. BOARD OF REVENUE AND ORS.
|
August 17, 2015 |
|
OM PRAKASH Vs. STATE OF U.P.
|
August 27, 2015 |
|
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
June 18, 2015 |
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OM PRAKASH Vs. HAZI MUKHTAR WASEEM
|
December 11, 2015 |
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OM PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION/ADM SANT KABIR NAGAR
|
April 10, 2015 |
|
OM PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
February 24, 2015 |
|
OM PRAKASH CHAUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
December 2, 2015 |
|
OM PRAKASH GOYAL Vs. ASHOK KUMAR VAISH
|
August 14, 2015 |
|
OM PRAKASH GUPTA Vs. STATE OF UP
|
February 27, 2015 |
|
OM PRAKASH LAL Vs. F C I
|
April 17, 2015 |
|
OM PRAKASH MAURYA AND 5 ORS Vs. UNION OF INDIA AND 35 ORS
|
April 24, 2015 |
|
OM PRAKASH MISHRA Vs. STATE OF U P
|
March 31, 2015 |
|
OM PRAKASH RATHORE AND ORS. Vs. SAURABH SHAHA AND ORS.
|
September 1, 2015 |
|
OM PRAKASH SHUKLA Vs. STATE OF U P
|
February 5, 2015 |
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OM PRAKASH SHUKLA Vs. STATE OF U.P.
|
December 17, 2015 |
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OM PRAKASH SINGH Vs. STATE OF U.P. AND ORS.
|
February 18, 2015 |
|
OM PRAKASH SINGH Vs. STATE OF U P & 6 OTHERS
|
October 16, 2015 |
|
OM PRAKASH YADAV Vs. STATE OF U P
|
January 23, 2015 |
|
OM PRAKESH VERMA Vs. KRISHNA GOEL
|
October 6, 2015 |
|
OM SHIV TRANSPORT Vs. UNION OF INDIA
|
May 12, 2015 |
|
OM SHIV TRANSPORT Vs. UNION OF INDIA
|
August 20, 2015 |
|
OM SHIV TRANSPORT Vs. UNION OF INDIA
|
August 11, 2015 |
|
OM SHIV TRANSPORT Vs. UNION OF INDIA
|
December 17, 2015 |
|
OMBIR Vs. AJAI KUMAR BHARDWAJ
|
September 24, 2015 |
|
OMBIR SINGH Vs. DESHPAL AND 3 OTHERS
|
September 8, 2015 |
|
OMKAR SINGH Vs. STATE OF U P
|
May 8, 2015 |
|
ONKAR PRASAD SHUKLA Vs. STATE OF U.P. AND ORS.
|
September 7, 2015 |
|
ORIENTAL INSURANCE CO LTD Vs. SUNITA SINGH
|
April 13, 2015 |
|
ORIENTAL INSURANCE CO LTD Vs. DHARMENDRA
|
May 12, 2015 |
|
ORIENTAL INSURANCE CO LTD Vs. MANOJ KUMAR
|
April 29, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DHARMENDRA AND ORS.
|
May 19, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SITA DEVI AND ORS.
|
April 1, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SHASHI DEVI AND ORS.
|
July 3, 2015 |
|
ORRIS DEVELOPERS PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
July 29, 2015 |
|
OTIS ELEVATORS COMPANY (INDIA) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, LUCKNOW
|
July 3, 2015 |
|
P H I SEEDS (P) LIMITED Vs. STATE OF U P
|
May 11, 2015 |
|
P H I SEEDS (P) LIMITED Vs. STATE OF U P
|
May 27, 2015 |
|
P P MARANDI Vs. STATE OF UTTAR PRADESH
|
March 20, 2015 |
|
P.H.I. SEEDS (P) LIMITED Vs. STATE OF U.P. AND ORS.
|
May 14, 2015 |
|
PACHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ORS. Vs. ELECTRICITY OMBUDSMAN AND ORS.
|
November 27, 2015 |
|
PADAM SINGH Vs. STATE
|
January 7, 2015 |
|
PADAM SINGH Vs. STATE OF U P
|
April 7, 2015 |
|
PANARU LAL Vs. GANPATI JHA
|
May 22, 2015 |
|
PANCHAM AND ORS. Vs. STATE OF U.P.
|
September 16, 2015 |
|
PANCHHI FOOD PVT. LTD. Vs. ASSTT. PROVIDENT FUND COMMISSIONER AND ORS.
|
October 5, 2015 |
|
PANDIT @ BASUDEO Vs. STATE OF U P
|
January 21, 2015 |
|
PANDIT DEEN DAYAL UPADHYAY J H S KARGAINA Vs. STATE OF U P
|
May 25, 2015 |
|
PANKAJ Vs. STATE OF U.P. AND ORS.
|
October 15, 2015 |
|
PANKAJ Vs. STATE OF U P
|
March 26, 2015 |
|
PANKAJ GUPTA Vs. STATE OF U.P.
|
September 28, 2015 |
|
PANKAJ KUMAR Vs. STATE OF U P
|
March 19, 2015 |
|
PANKAJ KUMAR Vs. CHHAYA AND ORS.
|
December 1, 2015 |
|
PANKAJ KUMAR GUPTA Vs. STATE OF U P
|
July 1, 2015 |
|
PANKAJ SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
September 1, 2015 |
|
PANNA LAL Vs. STATE OF U P
|
February 23, 2015 |
|
PANTHURIYA Vs. DY. DIRECTOR OF CONSOLIDATION/A.D.M. (F&R) AND ORS.
|
March 19, 2015 |
|
PAPPU Vs. STATE OF U P
|
June 1, 2015 |
|
PAPPU Vs. STATE OF U.P. AND ORS.
|
May 15, 2015 |
|
PAPPU Vs. STATE OF U.P.
|
August 11, 2015 |
|
PAPPU Vs. STATE OF U P
|
February 24, 2015 |
|
PAPPU Vs. STATE OF U.P.
|
October 7, 2015 |
|
PAPPU GUPTA Vs. STATE OF U P
|
April 20, 2015 |
|
PAPPU SRIVASTAVA Vs. STATE OF U P
|
March 25, 2015 |
|
PAPPU YADAV ALIAS RAVI SINGH Vs. STATE OF U P
|
February 19, 2015 |
|
PARAM HANS Vs. ASST DIRECTOR OF CONSOLIDATION & OTHERS
|
July 9, 2015 |
|
PARAMVEER Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
PARANKUSH RASHTRIYA SEWA ASHRAM Vs. STATE OF U P
|
March 18, 2015 |
|
PARAS GIRI Vs. STATE OF U.P. AND ORS.
|
June 25, 2015 |
|
PARAS JAIN Vs. STATE OF U.P. AND ORS.
|
December 18, 2015 |
|
PARAS JAIN Vs. STATE OF U.P. AND ORS.
|
February 10, 2015 |
|
PARAS NATH Vs. BANKEY LAL
|
March 11, 2015 |
|
PARAS NATH TIWARI Vs. STATE OF UP
|
February 26, 2015 |
|
PARASU ETC. Vs. D.D.C. AND ORS.
|
May 19, 2015 |
|
PARMA CHAUHAN AND ORS. Vs. LUXMINA AND ORS.
|
November 20, 2015 |
|
PARMAL SINGH Vs. DY DIRECTOR OF AG , ALIGARH AND OTHERS
|
September 17, 2015 |
|
PARMANAND KUKREJA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
December 1, 2015 |
|
PARMATMA GOSWAMI Vs. STATE OF U P
|
December 23, 2015 |
|
PARMESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 14, 2015 |
|
PARMESHWAR DASS AND ORS. Vs. STATE OF U.P.
|
August 7, 2015 |
|
PARMESHWAR DUTT SHUKLA Vs. D.D.C. AND ORS.
|
April 16, 2015 |
|
PARMILA DEVI Vs. STATE OF U P AND ANOTHER
|
December 22, 2015 |
|
PARSUM Vs. STATE OF U.P. AND ORS.
|
April 15, 2015 |
|
PARTAPI Vs. D D C
|
April 28, 2015 |
|
PARVEEN AARA Vs. SACHIV, ALP SANKHYAK KALYAN EVAM WAQF AND ORS.
|
December 1, 2015 |
|
PARVEEN KUMAR GROVER Vs. STATE OF U P
|
January 28, 2015 |
|
PARVEZ AKHTAR Vs. STATE OF U.P. AND ORS.
|
September 9, 2015 |
|
PARVIND Vs. STATE OF U P
|
October 15, 2015 |
|
PARYAWARAN EVAM VIKAS SAMITI Vs. STATE OF U P
|
May 19, 2015 |
|
PATESHWARI DUTT PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
August 7, 2015 |
|
PAVAN COAL COMPANY Vs. STATE OF U P
|
May 15, 2015 |
|
PAVAN KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
July 3, 2015 |
|
PAVITRA Vs. STATE OF U P
|
May 29, 2015 |
|
PAWAN KUMAR Vs. VICE-CHANCELLOR BANARAS HINDU UNIVERSITY AND ORS.
|
May 21, 2015 |
|
PAWAN KUMAR Vs. ADDITIONAL DISTRICT JUDGE IV
|
July 15, 2015 |
|
PAWAN KUMAR MISHRA Vs. STATE OF U P
|
May 27, 2015 |
|
PAWAN KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
|
October 14, 2015 |
|
PAWAN KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
|
January 9, 2015 |
|
PAWAN SINGH Vs. ADDL. COLLECTOR/D.D.C., SAHARANPUR AND ORS.
|
August 28, 2015 |
|
PAWAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 5, 2015 |
|
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
|
January 28, 2015 |
|
PEPSICO INDIA HOLDINGS (PVT) LTD Vs. STATE OF U P
|
January 8, 2015 |
|
PHAGU Vs. D D C
|
July 2, 2015 |
|
PHIRTU Vs. DURGAWATI AND ORS.
|
April 2, 2015 |
|
PHOOL CHAND Vs. ASSTT. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 30, 2015 |
|
PHOOL CHANDRA JATAV Vs. STATE OF U P
|
February 23, 2015 |
|
PHOOLA DEVI Vs. STATE OF U P
|
May 28, 2015 |
|
PHOOLI & ORS Vs. PARAS DAS JAIN & ORS
|
November 6, 2015 |
|
PHOOLMATI Vs. STATE OF U P
|
May 26, 2015 |
|
PHOTO BANJARA Vs. STATE OF U.P.
|
August 14, 2015 |
|
PHUL CHANDRA Vs. STATE OF U P & OTHERS
|
August 13, 2015 |
|
PHULA Vs. BOARD OF REVENUE ALLD
|
March 26, 2015 |
|
PINTOO AND ORS. Vs. STATE OF U.P.
|
October 6, 2015 |
|
PINTU Vs. STATE OF U P
|
July 6, 2015 |
|
PINTU AND ORS. Vs. STATE OF U.P.
|
September 24, 2015 |
|
PIYUSH RAGHUVANSHI Vs. STATE OF U.P. AND ORS.
|
January 13, 2015 |
|
PIYUSH RASTOGI Vs. RAVINDRA KOHLI
|
July 15, 2015 |
|
PIYUSH VERMA Vs. AJAY PANDEY
|
May 25, 2015 |
|
PIYUSH VERMA Vs. AJAY PANDEY
|
November 27, 2015 |
|
POOJA Vs. STATE OF U.P AND ORS.
|
September 4, 2015 |
|
POOJA DEVI Vs. STATE OF U.P. THROU, ITS SECY. BASIC EDU. LKO AND ORS.
|
August 11, 2015 |
|
POOJA GARG Vs. SATYA PRAKASH GOYAL AND 3 ORS
|
April 2, 2015 |
|
POOJA RASTOGI AND OTHERS Vs. STATE OF U P & ANOTHER
|
December 1, 2015 |
|
POONA AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
|
August 19, 2015 |
|
POONAM Vs. STATE OF U.P. AND ORS.
|
September 17, 2015 |
|
POONAM SHARMA Vs. STATE OF U.P. AND ORS.
|
July 27, 2015 |
|
POONAM SHUKLA Vs. STATE OF U.P. AND ORS.
|
September 16, 2015 |
|
POORAN CHAND Vs. PHOOLWATI AND 3 OTHERS
|
September 7, 2015 |
|
POORAN CHANDRA JAIN Vs. OM PRAKASH JAIN
|
March 25, 2015 |
|
POORAN SINGH Vs. STATE OF U P
|
April 1, 2015 |
|
POSHAKI LAL Vs. D D C BAREILLY
|
April 17, 2015 |
|
POSTMASTER POST OFFICE BAGH MUZAFFAR KHAN AND ANR Vs. KRISHNA MURARI AND 3 ORS
|
March 30, 2015 |
|
POWER GRID CORPORATION Vs. STATE OF U.P. AND ORS.
|
February 4, 2015 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. CHANDRU AND ORS.
|
July 20, 2015 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. GARG FAMRS AND ORS.
|
August 12, 2015 |
|
PRABHA DEVI Vs. RAM ASREY
|
May 4, 2015 |
|
PRABHA DEVI AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 29, 2015 |
|
PRABHAKAR PANDEY Vs. STATE OF U.P. AND ORS.
|
November 5, 2015 |
|
PRABHAKAR RAI Vs. UNION OF INDIA AND ORS.
|
November 17, 2015 |
|
PRABHAKAR TEWARI Vs. STATE OF U P THR PRIN SECY BASIC EDUCATION AND 4 ORS
|
July 30, 2015 |
|
PRABHOO DEVI Vs. BOARD OF REVENUE AND ORS.
|
December 23, 2015 |
|
PRABHU DEVI Vs. D D C
|
April 28, 2015 |
|
PRABHU NARAYAN SINGH AND 2 OTHERS Vs. DIRECTOR OF CONSOLIDATION MIRZAPUR AND 9 OTHERS
|
July 22, 2015 |
|
PRABHU NARAYAN TIWARI Vs. STATE OF U.P. AND ORS.
|
April 21, 2015 |
|
PRABHU NATH MISHRA Vs. STATE OF U.P. AND ORS.
|
September 14, 2015 |
|
PRABHU NATH SINGH Vs. D M & OTHERS
|
December 15, 2015 |
|
PRABHU NATH YADAV Vs. STATE OF U P AND 3 OTHERS
|
February 24, 2015 |
|
PRABUDDHA NAGRIK CHETNA MANCH GONDA Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
|
PRADEEP GUPTA Vs. STATE OF U.P. AND ORS.
|
September 17, 2015 |
|
PRADEEP KUMAR Vs. VIJAY LAKSHMI
|
March 25, 2015 |
|
PRADEEP KUMAR AND ANOTHER Vs. BOARD OF REVENUE U P AT LUCKNOW AND 2 OTHERS
|
November 19, 2015 |
|
PRADEEP KUMAR AND ORS. Vs. BOARD OF REVENUE, U.P., LUCKNOW AND ORS.
|
April 9, 2015 |
|
PRADEEP KUMAR GUPTA Vs. STATE OF U.P.
|
May 12, 2015 |
|
PRADEEP KUMAR SAXENA Vs. STATE OF U.P. AND ORS.
|
July 21, 2015 |
|
PRADEEP KUMAR TRIVEDI Vs. PRINCIPAL SECRETARY, RURAL ENGINEERING DEPARTMENT AND ORS.
|
August 28, 2015 |
|
PRADEEP SAHAI Vs. STATE OF U P
|
February 11, 2015 |
|
PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. AUTHORITY UNDER MIN. WAGES ACT
|
November 5, 2015 |
|
PRAGATI MILLS LIMITED Vs. STATE OF U P
|
April 20, 2015 |
|
PRAHLAD Vs. STATE OF U P
|
September 16, 2015 |
|
PRAHLAD Vs. STATE OF U P
|
January 8, 2015 |
|
PRAHLAD SINGH Vs. STATE OF U.P.
|
January 19, 2015 |
|
PRAHLAD SINGH Vs. STATE OF U P
|
March 18, 2015 |
|
PRAHLAD TAMOLI Vs. RAJESH KUMAR AGRAWAL
|
May 22, 2015 |
|
PRAKASH Vs. STATE OF U.P.
|
December 10, 2015 |
|
PRAKASH Vs. HARI DAS
|
April 23, 2015 |
|
PRAKASH CHANDRA BHARTI Vs. STATE OF U P & ANOTHER
|
July 27, 2015 |
|
PRAKASH TIWARI Vs. D.I.O.S. AND ORS.
|
July 28, 2015 |
|
PRAMOD Vs. STATE OF U P
|
May 26, 2015 |
|
PRAMOD AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 28, 2015 |
|
PRAMOD KUMAR Vs. ADDL. COLLECTOR (F/R)/D.D.C, MUZAFFARNAGAR AND ORS.
|
August 6, 2015 |
|
PRAMOD KUMAR Vs. STATE OF U.P.
|
May 21, 2015 |
|
PRAMOD KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 26, 2015 |
|
PRAMOD KUMAR BANKA AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KUSHINAGAR AND ORS.
|
November 20, 2015 |
|
PRAMOD KUMAR SAINI Vs. VASHEER MOHD. BAINA
|
December 8, 2015 |
|
PRAMOD KUMAR; DHARAM VEER @ DHARM SINGH Vs. STATE OF U P & ANOTHER
|
July 7, 2015 |
|
PRAMOD PRASAD Vs. MADAN MOHAN MALVIYA UNIVERSITY OF TECHNOLOGY AND ORS.
|
January 28, 2015 |
|
PRAMOD SONI AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 22, 2015 |
|
PRAMOD UPADHYAY Vs. STATE OF U.P. AND ORS.
|
May 21, 2015 |
|
PRAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
PRANAT PAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER AND 3 OTHERS
|
July 20, 2015 |
|
PRANAV ANAND Vs. PRAMOD KUMAR SACHAN AND ORS.
|
April 1, 2015 |
|
PRASHANT @ SHEELU DIXIT Vs. STATE OF U P
|
April 21, 2015 |
|
PRASHANT CHANDRA Vs. COMMISSIONER OF INCOME TAX-1 AND ORS.
|
March 31, 2015 |
|
PRATAP NARAIN TANDON Vs. KUNDAN SINGH
|
May 29, 2015 |
|
PRATAP PUR SUGAR AND INDUSTRIES LTD Vs. LABOUR COURT GORAKHPUR
|
May 29, 2015 |
|
PRATIBHA PANDEY Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
PRATIKSHA CONSTRUCTIONS Vs. STATE OF U P & ORS
|
February 11, 2015 |
|
PRAVEEN KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
PRAVEEN KUMAR JAIN Vs. STATE OF U.P.
|
January 19, 2015 |
|
PRAVEEN KUMAR SHARMA Vs. UNION OF INDIA
|
January 7, 2015 |
|
PRAVEEN KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
PRAVEEN KUMAR TRIPATHI Vs. STATE OF U P
|
May 29, 2015 |
|
PRAVEEN SINGH Vs. BOARD OF REVENUE, U.P. AND ORS.
|
August 20, 2015 |
|
PRAVESH KOSHTA Vs. STATE OF U.P. AND ORS.
|
April 20, 2015 |
|
PRAYAG GAURAV SAMMAN EVAM SANSKRITIK AYOJAN JAN SEVA SAMITI Vs. STATE OF U.P. AND 6 OTHERS
|
August 13, 2015 |
|
PRAYAGRAJ POWER GENERATION COMPANY LIMITED AND ORS. Vs. STATE GOVERNMENT AND ORS.
|
October 16, 2015 |
|
PREETI DEVAL Vs. U.P.P.S.C. AND ORS.
|
October 16, 2015 |
|
PREETI GUPTA Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
|
PREETI NISHAD Vs. STATE OF U P
|
June 5, 2015 |
|
PREM BADA SINGH Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
PREM CHAND Vs. KANPUR DEVELOPMENT AUTHORITY
|
September 30, 2015 |
|
PREM CHANDRA Vs. COLLECTOR, CHITRAKOOT AND ORS.
|
July 7, 2015 |
|
PREM CHANDRA Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) AND ORS.
|
August 20, 2015 |
|
PREM CHANDRA Vs. ADDL. COMMISSIONER (ADMINI) LUCKNOW MANDAL AND ORS.
|
August 28, 2015 |
|
PREM KISHORE Vs. STATE OF U.P. AND ORS.
|
October 6, 2015 |
|
PREM KUMAR RAI Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
PREM LATA Vs. VEENA SHARMA & 5 OTHERS
|
July 15, 2015 |
|
PREM LATA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 28, 2015 |
|
PREM NARAIN SINGH Vs. STATE OF U.P. AND ORS.
|
March 26, 2015 |
|
PREM NATH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI AND ORS.
|
June 18, 2015 |
|
PREM NATH TRIPATHI Vs. SATE OF U.P.
|
December 8, 2015 |
|
PREM PAL Vs. STATE OF U P
|
January 28, 2015 |
|
PREM PAL AND ORS. Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
|
July 2, 2015 |
|
PREM PAL AND OTHERS Vs. STATE OF U P
|
September 10, 2015 |
|
PREM PAL SINGH Vs. STATE OF U P
|
April 18, 2015 |
|
PREM PRAKASH Vs. SMT. VIJAY RANI
|
July 1, 2015 |
|
PREM PRAKASH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 25, 2015 |
|
PREM RAJ Vs. STATE OF U.P.
|
September 8, 2015 |
|
PREM SHANKAR AND 6 OTHERS Vs. BHAGWATI PRASAD MISHRA
|
August 26, 2015 |
|
PREM SHANKAR CHAUBEY Vs. STATE OF U P
|
April 16, 2015 |
|
PREM SHANKER Vs. STATE OF U.P.
|
October 8, 2015 |
|
PREM SHANKER BAJPAI AND ANOTHER Vs. A C M M , COURT NO 9, KANPUR NAGAR AND OTHERS
|
September 1, 2015 |
|
PREM SINGH Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION, LUCKNOW AND ORS.
|
October 26, 2015 |
|
PREM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
PREMA DEVI Vs. D.D.C., JAUNPUR AND ORS.
|
October 9, 2015 |
|
PREMCHAND @ BUDDA Vs. STATE OF U P
|
July 6, 2015 |
|
PREMIUM SUITING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
November 26, 2015 |
|
PREMLATA AGARWAL Vs. SURENDRA KUMAR
|
May 27, 2015 |
|
PREMLATA AGARWAL Vs. UNION OF INDIA AND ORS.
|
December 14, 2015 |
|
PREMLATA RAI Vs. STATE OF U P AND 3 OTHERS
|
April 28, 2015 |
|
PREMLATA RAI Vs. STATE OF U P
|
March 26, 2015 |
|
PREMPATI AND ORS. Vs. STATE OF U.P.
|
December 9, 2015 |
|
PREMVATI Vs. STATE OF U.P.
|
September 11, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR MAKHIJA
|
August 11, 2015 |
|
PRINCIPAL OFFICER LG ELECTRONICS INIDA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 2015 |
|
PRINCIPAL OFFICER, L.G ELECTRONICS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX AND ANOTHER
|
April 22, 2015 |
|
PRITHVI PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT UNNAO
|
May 11, 2015 |
|
PRIYA SINGH Vs. STATE OF U P & 7 OTHERS
|
August 18, 2015 |
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PRIYANKA DUBEY Vs. STATE OF U P
|
May 25, 2015 |
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PRIYANKA MALL Vs. STATE OF U.P. AND ORS.
|
April 24, 2015 |
|
PROF AMAR PRAKASH GARG Vs. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY, MEERUT
|
May 6, 2015 |
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PT. KANHAIYA LAL DAYAWANTI PUNJ CHARITABLE SOCIETY Vs. VINOD KUMAR SINGH AND ORS.
|
September 1, 2015 |
|
PT. NAWIN SHARMA Vs. BRANCH MANAGER BANK OF INDIA AND ORS.
|
September 24, 2015 |
|
PULKIT AGARWAL Vs. STATE OF U P
|
January 8, 2015 |
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PUNEET BALA Vs. STATE OF U P
|
March 27, 2015 |
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PUNJAB SINGH Vs. STATE OF U P
|
August 27, 2015 |
|
PURNESH CHANDRA PANDEY AND ORS. Vs. STATE OF U.P.
|
October 1, 2015 |
|
PURNIMA SINGH Vs. STATE OF U P & ANOTHER
|
August 21, 2015 |
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PURSHOTTAM DAS MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
April 16, 2015 |
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PURUSHOTTAM RAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 6, 2015 |
|
PURVANCHAL BANK Vs. UMESH PRASAD GUPTA
|
April 9, 2015 |
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PUSHKAR SINGH Vs. STATE OF U P
|
January 30, 2015 |
|
PUSHPA DEVI Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
|
PUSHPA SAREEN Vs. STATE OF U P
|
February 12, 2015 |
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PUSHPA SINGH Vs. STATE OF U P AND 4 OTHERS
|
August 27, 2015 |
|
PUTTAN Vs. STATE OF U P
|
February 3, 2015 |
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PYARA SINGH AND ORS Vs. STATE OF U P AND ANOTHER
|
December 1, 2015 |
|
PYARI MOHAN PARIDA Vs. MULTANI MAL MODI DEGREE SOCIETY
|
July 28, 2015 |
|
QAMAR AHMAD Vs. PRABHU MANOHAR GOPALKRISHNA PARRIKAR
|
May 15, 2015 |
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QAMARU NISHA Vs. STATE OF U P
|
January 13, 2015 |
|
QASIM ANSARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 21, 2015 |
|
R B SINGH Vs. STATE OF U P
|
May 6, 2015 |
|
R G INFRA CITY (P) LTD Vs. STATE OF U P
|
February 19, 2015 |
|
R K SHUKLA Vs. STATE OF U P
|
May 19, 2015 |
|
R N MALL Vs. STATE OF U P
|
April 15, 2015 |
|
R N SINGH Vs. C B I
|
May 15, 2015 |
|
R. CHASWAL Vs. UNION OF INDIA AND ORS.
|
November 4, 2015 |
|
R.A. SINGH Vs. RAKESH AGARWAL
|
September 21, 2015 |
|
R.K. TEWARI Vs. C/M SHRI AMAR CHAND MAHESHWARI INTER COLLEGE AND ORS.
|
September 4, 2015 |
|
R.K. TEWARI Vs. COMMITTEE OF MANAGEMENT, AMAR CHAND MAHESHWARI INTER COLLEGE AND ORS.
|
April 9, 2015 |
|
R.K.B.K. LTD. Vs. SUSHILA DEVI AND ORS.
|
August 25, 2015 |
|
R.M., U.P.S.R.T.C. Vs. PRESIDING OFFICER, LABOUR COURT IV AND ORS.
|
April 6, 2015 |
|
R.P. PARASHAR Vs. STATE OF U.P. AND ORS.
|
May 11, 2015 |
|
R.P. SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 9, 2015 |
|
R.S. RAO Vs. STATE OF U.P. AND ORS.
|
October 12, 2015 |
|
RACHNA MISRA Vs. STATE OF U P
|
April 23, 2015 |
|
RADHA DEVI Vs. STATE OF U.P.
|
July 16, 2015 |
|
RADHA DEVI Vs. SANTOSH KUMARI
|
February 9, 2015 |
|
RADHA KRISHNAJI MAHRAJ VIRAJMAN TRUST AND ORS. Vs. PRINCIPAL SECRETARY, (SOCIETIES TRUST REGISTRATION) AND ORS.
|
January 22, 2015 |
|
RADHA RAMAN AGRAWAL Vs. INCOME TAX OFFICER
|
February 4, 2015 |
|
RADHA SOAMI SATSANG BEAS Vs. UNION OF INDIA
|
February 26, 2015 |
|
RADHAY Vs. STATE OF U P AND ANOTHER
|
November 3, 2015 |
|
RADHEY Vs. D D C
|
August 7, 2015 |
|
RADHEY Vs. STATE OF U P
|
March 20, 2015 |
|
RADHEY MOHAN @ ANNU Vs. STATE
|
September 30, 2015 |
|
RADHEY SHAYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
April 16, 2015 |
|
RADHEY SHYAM Vs. HARENDRA PAL RATHI
|
May 26, 2015 |
|
RADHEY SHYAM AND ORS. Vs. STATE OF U.P.
|
July 6, 2015 |
|
RADHEY SHYAM AND ORS. Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/D.M. BAHRAICH AND ORS.
|
October 30, 2015 |
|
RADHEY SHYAM BHATIA Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
February 18, 2015 |
|
RADHEY SHYAM GUPTA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 6, 2015 |
|
RADHEY SHYAM SINGH Vs. STATE OF U P
|
January 12, 2015 |
|
RADHEY SHYAM YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 2, 2015 |
|
RADHEYSHYAM AND ANOTHER Vs. STATE OF U P
|
September 11, 2015 |
|
RADHIKA AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
March 20, 2015 |
|
RADHIKA PRASAD SHUKLA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LKO. AND ORS.
|
September 3, 2015 |
|
RAEESUL HASAN Vs. STATE OF U.P. THROU. SECY. SECONDARY EDU. LKO. AND ORS.
|
July 27, 2015 |
|
RAEESUL HASAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 14, 2015 |
|
RAFAT ULLAH KHAN AND ORS. Vs. D.D.C., GHAZIABAD AND ORS.
|
August 7, 2015 |
|
RAFEEQUE AHEMAD ANSARI Vs. ATMARAM MANDHORIA AND ORS.
|
October 16, 2015 |
|
RAGHU BATOLA Vs. STATE OF U.P. AND ORS.
|
July 22, 2015 |
|
RAGHU NATH AND ORS. Vs. SURJA DEVI AND ORS.
|
February 9, 2015 |
|
RAGHUBIR Vs. STATE OF UP
|
February 26, 2015 |
|
RAGHUBIR Vs. DY. DIRECTOR OF CONSOLIDATION, AMROHA AND ORS.
|
March 19, 2015 |
|
RAGHUBIR SINGH Vs. STATE OF U.P. AND ORS.
|
March 19, 2015 |
|
RAGHUKUL NARAIN MEHTA Vs. PRADUMAN KUMAR
|
September 1, 2015 |
|
RAGHUNANDAN Vs. STATE OF U.P.
|
December 18, 2015 |
|
RAGHUNATH GOEL Vs. YOGENDRA SINGH NEHRU
|
April 3, 2015 |
|
RAGHUNATH PRASAD TRIPATHI Vs. VINDHY HOTEL PVT. LTD. SHIVALA MAHANTH MIRZAPUR & 3 ORS.
|
October 5, 2015 |
|
RAGHURAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2015 |
|
RAGHUVIR SINGH Vs. STATE OF U P
|
February 13, 2015 |
|
RAGHVENDRA JEET SINGH Vs. BOARD OF REVENUE
|
February 26, 2015 |
|
RAGHVENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
August 17, 2015 |
|
RAHAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 21, 2015 |
|
RAHAT SINGH Vs. DY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR
|
February 13, 2015 |
|
RAHEESH PAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 17, 2015 |
|
RAHIMUDDIN KHAN Vs. WAQF JAINUL MASJID AND ORS.
|
July 6, 2015 |
|
RAHIS AHMAD Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
RAHTU LAL @ RAHTU RAM @ DIVYANAND AND 4 ORS Vs. STATE OF U P
|
March 25, 2015 |
|
RAHUL AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
RAHUL CHAUHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
RAHUL KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 15, 2015 |
|
RAHUL UPADHYAY Vs. UNION OF INDIA
|
May 18, 2015 |
|
RAHUL YADAV @ SIPAHI Vs. STATE OF U.P. AND ANOTHER
|
July 29, 2015 |
|
RAIS AHMAD Vs. STATE OF U P
|
April 17, 2015 |
|
RAJ BAHADUR Vs. STATE OF U P
|
September 10, 2015 |
|
RAJ BAHADUR Vs. UNION OF INDIA AND ORS.
|
April 8, 2015 |
|
RAJ BALI SINGH Vs. SITALA
|
February 26, 2015 |
|
RAJ KISHORE Vs. HIRA
|
March 24, 2015 |
|
RAJ KISHORE UPADHYAY Vs. ADDITIONAL DISTRICT AND SESSION JUDGE AND ORS.
|
July 10, 2015 |
|
RAJ KUMAR Vs. STATE OF U P
|
January 13, 2015 |
|
RAJ KUMAR Vs. MODI SPINNING AND WEAVING COMPANY LTD. AND ORS.
|
September 21, 2015 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 17, 2015 |
|
RAJ KUMAR Vs. STATE OF U.P. AND ORS.
|
October 30, 2015 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 22, 2015 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 24, 2015 |
|
RAJ KUMAR AGRAWAL Vs. SURESH CHANDRA JAIN
|
April 10, 2015 |
|
RAJ KUMAR ALIAS BHILLAR S/O RAM AWADH YADAV Vs. STATE OF U P
|
January 15, 2015 |
|
RAJ KUMAR AND ORS. Vs. ASHOK KUMAR CHAURASIA AND ORS.
|
December 23, 2015 |
|
RAJ KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION, GHAZIABAD
|
September 4, 2015 |
|
RAJ KUMAR SINGH Vs. SURAJ KUMAR SINGH
|
March 26, 2015 |
|
RAJ KUMAR SONI Vs. STATE OF U P
|
July 14, 2015 |
|
RAJ NARAIN Vs. UNION OF INDIA AND ORS.
|
August 25, 2015 |
|
RAJ NARAYAN KAPOOR Vs. TRILOKI NATH KHANNA (DECEASED) AND 5 OTHERS
|
December 1, 2015 |
|
RAJ NARAYAN MISHRA Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
|
RAJ NATH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND ORS.
|
November 20, 2015 |
|
RAJ PAL SINGH Vs. STATE OF U P & ANOTHER
|
August 7, 2015 |
|
RAJ RATAN SMELTER LTD. Vs. UNION OF INDIA
|
January 22, 2015 |
|
RAJ SRIVASTAVA Vs. NON CONVENTIONAL ENERGY DEVELOPMENT AGENCY
|
November 2, 2015 |
|
RAJ VIR SINGH Vs. MALKA AND ANOTHER
|
August 24, 2015 |
|
RAJA KANJAD Vs. STATE OF U.P.
|
December 15, 2015 |
|
RAJA RADHA MOHAN SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
RAJA RAM Vs. STATE OF U P
|
June 26, 2015 |
|
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL COLLECTOR (F&R) & ORS
|
May 13, 2015 |
|
RAJA RAM Vs. STATE OF U P
|
March 30, 2015 |
|
RAJA RAM Vs. D D C
|
July 7, 2015 |
|
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 30, 2015 |
|
RAJA RAM AND ORS. Vs. STATE OF U.P.
|
July 20, 2015 |
|
RAJA RAM AND ORS. Vs. ADDL. COMMISSIONER, FAIZABAD DIVISION AND ORS.
|
April 13, 2015 |
|
RAJA RAM VERMA Vs. BOARD OF REVENUE AND ORS.
|
November 20, 2015 |
|
RAJAN AND ORS. Vs. STATE OF U.P.
|
December 15, 2015 |
|
RAJAN GARG Vs. STATE OF U P
|
May 14, 2015 |
|
RAJAN GARG Vs. STATE OF U.P. AND ORS.
|
September 18, 2015 |
|
RAJAN LAL SHARMA Vs. J D E
|
September 8, 2015 |
|
RAJAN SINGH Vs. STATE OF U P & OTHERS
|
September 8, 2015 |
|
RAJAPOOT Vs. STATE OF U.P.
|
November 24, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RUCHI MEHRA
|
March 10, 2015 |
|
RAJAT GOEL Vs. CENTRAL BUREAU OF INVESTIGATION (A.C.B. GHAZIABAD)
|
October 27, 2015 |
|
RAJDEO Vs. D.D.C.
|
May 29, 2015 |
|
RAJDEV SHUKLA Vs. STATE OF U P
|
March 20, 2015 |
|
RAJEEV KUMAR Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
September 8, 2015 |
|
RAJEEV KUMAR Vs. PRESCRIBED AUTH MORADABAD
|
May 22, 2015 |
|
RAJEEV KUMAR Vs. ADDITIONAL DISTRICT JUDGE AND 3 OTHERS
|
August 3, 2015 |
|
RAJEEV KUMAR AND ORS. Vs. PRESCRIBED AUTHORITY AND ORS.
|
July 13, 2015 |
|
RAJEEV KUMAR SHUKLA Vs. STATE OF U P AND 2 ORS
|
April 28, 2015 |
|
RAJEEV KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
August 17, 2015 |
|
RAJEEV PANDEY Vs. STATE OF U P
|
April 1, 2015 |
|
RAJEEVA RANJAN SINHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 9, 2015 |
|
RAJENDER AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 16, 2015 |
|
RAJENDRA Vs. UP ZILADHIKARI
|
January 8, 2015 |
|
RAJENDRA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 27, 2015 |
|
RAJENDRA KUMA VERMA Vs. CHIEF EXECUTIVE OFFICER,I D A ,GORAKHPU AND OTHERS
|
August 25, 2015 |
|
RAJENDRA KUMAR Vs. STATE OF U.P.
|
October 9, 2015 |
|
RAJENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL, GHAZIABAD AND ORS.
|
September 30, 2015 |
|
RAJENDRA KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX (CENTRAL) AND ORS.
|
February 5, 2015 |
|
RAJENDRA KUMAR MISRA Vs. STATE OF U.P. AND ORS.
|
November 3, 2015 |
|
RAJENDRA PAL Vs. STATE OF U.P.
|
July 6, 2015 |
|
RAJENDRA PATEL Vs. STATE OF U.P. AND ORS
|
August 14, 2015 |
|
RAJENDRA PRASAD Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT-I, GONDA AND ORS.
|
July 20, 2015 |
|
RAJENDRA PRASAD Vs. STATE OF U P
|
May 14, 2015 |
|
RAJENDRA PRASAD Vs. BOARD OF REVENUE AND ORS.
|
September 18, 2015 |
|
RAJENDRA PRASAD AGRAHARI Vs. SAROJ AGRAHARI
|
January 21, 2015 |
|
RAJENDRA PRASAD AND 9 OTHERS Vs. DIRECTOR OF CONSOLIDATION MAU AND 3 OTHERS
|
July 2, 2015 |
|
RAJENDRA PRASAD DUBEY Vs. STATE OF U.P. AND ORS.
|
September 28, 2015 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF U P
|
April 15, 2015 |
|
RAJENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
March 27, 2015 |
|
RAJENDRA RAM Vs. STATE OF U P AND 5 ORS
|
July 20, 2015 |
|
RAJENDRA SHARMA Vs. RAJESH SINGH AND 2 OTHERS
|
July 10, 2015 |
|
RAJENDRA SHARMA Vs. SATISH CHANDRA GARG AND ORS.
|
April 7, 2015 |
|
RAJENDRA SHARMA AND 18 ORS Vs. STATE OF U P AND ANOTHER
|
November 18, 2015 |
|
RAJENDRA SINGH Vs. UNION OF INDIA AND ORS.
|
August 12, 2015 |
|
RAJENDRA SINGH Vs. STATE
|
February 13, 2015 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
March 10, 2015 |
|
RAJENDRA SINGH @ INDAR SINGH Vs. STATE OF U P
|
May 14, 2015 |
|
RAJENDRA SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 20, 2015 |
|
RAJENDRA SINGH NEGI Vs. U P S R T C
|
January 28, 2015 |
|
RAJENDRA SINGH SENGAR Vs. STATE OF U P & ORS
|
September 7, 2015 |
|
RAJENDRA TYAGI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 9, 2015 |
|
RAJENDRAPAL SINGH Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 7, GHAZIABAD AND ORS.
|
December 16, 2015 |
|
RAJESH Vs. STATE OF U P
|
May 12, 2015 |
|
RAJESH Vs. STATE OF U.P.
|
September 1, 2015 |
|
RAJESH AGARWAL Vs. ADDITIONAL DISTRICT & SESSION JUDGE COURT NO 8 LKO
|
March 19, 2015 |
|
RAJESH AND ORS. Vs. STATE OF U.P.
|
December 18, 2015 |
|
RAJESH BAUDH Vs. U.P. POWER CORPORATION LTD. AND ORS.
|
August 24, 2015 |
|
RAJESH CHAUHAN Vs. STATE OF U P
|
February 25, 2015 |
|
RAJESH JATAV Vs. STATE OF U.P.
|
August 26, 2015 |
|
RAJESH JHA Vs. STATE OF U.P.
|
July 27, 2015 |
|
RAJESH KUMAR Vs. STATE OF U.P. AND ORS.
|
February 3, 2015 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
February 16, 2015 |
|
RAJESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
November 18, 2015 |
|
RAJESH KUMAR Vs. STATE OF U P AND 3 OTHERS
|
November 26, 2015 |
|
RAJESH KUMAR Vs. STATE OF U P & ANOTHER
|
October 9, 2015 |
|
RAJESH KUMAR AGARWAL Vs. OFFICIAL LIQUIDATOR ALLAHABAD SEEMA ICE & COLD STORAGE PVT LTD
|
May 21, 2015 |
|
RAJESH KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
August 17, 2015 |
|
RAJESH KUMAR JAISWAL ALIAS RAJU Vs. AGARWAL BHAWAN TRUST, ALINAGAR
|
February 11, 2015 |
|
RAJESH KUMAR MISRA & ANOTHER Vs. BASIC EDUCATION OFFICER KANPUR & OTHERS
|
August 21, 2015 |
|
RAJESH KUMAR PALIWAL Vs. OM PRAKASH AND ORS.
|
September 9, 2015 |
|
RAJESH KUMAR PANDEY AND ORS. Vs. INDRAMANI SHUKLA AND ORS.
|
July 3, 2015 |
|
RAJESH KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
RAJESH KUMAR UPADHAYAY Vs. STATE OF U.P. AND ANOTHER
|
March 9, 2015 |
|
RAJESH KUMAR YADAV Vs. MANAGING DIRECTOR VIDYUT VITRAN NIGAM LTD LKO
|
May 29, 2015 |
|
RAJESH MODAK AND ORS. Vs. RAHUL
|
December 14, 2015 |
|
RAJESH PRATAP SINGH Vs. STATE OF U P & OTHERS
|
December 21, 2015 |
|
RAJESH RAJPOOT Vs. STATE OF U P
|
April 30, 2015 |
|
RAJESH SHARMA MISHRA AND ANOTHER Vs. RAM SINGH YADAV AND OTHERS
|
September 14, 2015 |
|
RAJESH SINGH AND ORS. Vs. STATE OF U.P.
|
September 24, 2015 |
|
RAJESH TYAGI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
RAJESH YADAV Vs. STATE OF U P AND ANOTHER
|
July 17, 2015 |
|
RAJESH YADAV Vs. STATE OF U P
|
April 22, 2015 |
|
RAJESHWARI AWASTHI & OTHERS Vs. OM PRAKASH & OTHERS
|
September 9, 2015 |
|
RAJIV AGRAWAL Vs. PRESIDING OFFICER LABOUR COURT U P ,SECTOR-5, NOIDA
|
April 17, 2015 |
|
RAJIV KUMAR AND ORS. Vs. STATE OF U.P.
|
September 24, 2015 |
|
RAJIV KUMAR GUPTA Vs. STATE OF U P AND 6 ORS
|
March 10, 2015 |
|
RAJIV METALS AND ORS. Vs. ADDITIONAL COMMISSIONER, TRADE TAX, ALIGARH ZONE AND ORS.
|
August 26, 2015 |
|
RAJIV TYAGI Vs. C B I
|
July 17, 2015 |
|
RAJJAN Vs. STATE OF U.P.
|
August 21, 2015 |
|
RAJJU @ RAJA RAM Vs. RAMESH KUMAR AND 2 OTHERS
|
December 8, 2015 |
|
RAJMANI Vs. STATE OF U P
|
April 22, 2015 |
|
RAJMANI Vs. STATE OF U.P. AND ORS.
|
May 22, 2015 |
|
RAJNATH SINGH Vs. D.D.C., MAU AND ORS.
|
April 2, 2015 |
|
RAJNEESH KUMAR Vs. STATE OF U P & 2 OTHERS
|
September 22, 2015 |
|
RAJNEESH TEWARI Vs. STATE OF U P
|
January 20, 2015 |
|
RAJNI JAISWAL Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
RAJNI YADAV Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
RAJOO ALIAS RAJESH AND ANOTHER Vs. STATE OF U P
|
October 1, 2015 |
|
RAJPAL Vs. STATE OF U.P.
|
August 28, 2015 |
|
RAJPAL SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
November 18, 2015 |
|
RAJPATI PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER
|
April 24, 2015 |
|
RAJU Vs. STATE OF U P
|
August 13, 2015 |
|
RAJU Vs. STATE OF U.P. AND ORS.
|
April 1, 2015 |
|
RAJU @ KANHAIYA Vs. STATE OF U P
|
March 23, 2015 |
|
RAJU @ RAJ KUMAR Vs. STATE OF U.P.
|
August 28, 2015 |
|
RAJU AND 10 OTHERS Vs. STATE OF U P AND ANOTHER
|
December 4, 2015 |
|
RAJU AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
July 23, 2015 |
|
RAJU GUPTA AND ORS. Vs. STATE OF U.P.
|
September 11, 2015 |
|
RAJU JAISWAL Vs. RAVI AGRAWAL AND ORS.
|
February 25, 2015 |
|
RAJU MAURYA AND ORS. Vs. STATE OF U.P.
|
October 1, 2015 |
|
RAJU SON OF MUNNA Vs. STATE OF U P
|
April 1, 2015 |
|
RAKAM SINGH Vs. STATE OF U P
|
May 1, 2015 |
|
RAKESH Vs. TEHSILDAR (JUDICIAL) TEH TANDA, DISTT FAIZABAD
|
January 16, 2015 |
|
RAKESH KUMAR Vs. STATE OF U P
|
January 17, 2015 |
|
RAKESH KUMAR Vs. STATE OF U P
|
January 30, 2015 |
|
RAKESH KUMAR Vs. ASHOK KUMAR
|
May 29, 2015 |
|
RAKESH KUMAR Vs. D.D.C., HARDOI AND ORS.
|
August 25, 2015 |
|
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
December 21, 2015 |
|
RAKESH KUMAR HANSH Vs. THE STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
RAKESH KUMAR MISHRA Vs. STATE OF U P
|
April 6, 2015 |
|
RAKESH KUMAR PANDEY @ DADDU PANDEY Vs. STATE OF U P
|
February 4, 2015 |
|
RAKESH KUMAR TIWARI Vs. SUMITRA DEVI
|
May 29, 2015 |
|
RAKESH KUMAR TIWARI Vs. DIN DAYAL UPADHYAY UNIVERSITY & OTHERS
|
October 29, 2015 |
|
RAKESH PUSHKAR Vs. STATE OF U P
|
May 26, 2015 |
|
RAKESH RAWAT Vs. PRESCRIBED AUTHORITY AND 5 ORS.
|
February 6, 2015 |
|
RAKESH SACHAN AND ORS. Vs. VICE CHAIRMAN KANPUR DEVELOPMENT AUTHORITY AND ORS.
|
July 30, 2015 |
|
RAKESH SHAMSHERY Vs. STATE OF U P AND ANOTHER
|
September 23, 2015 |
|
RAKESH SHARMA Vs. CENTRAL BANK OF INDIA NAV YUG MARKET
|
May 26, 2015 |
|
RAKESH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
RAKESH TRIPATHI @ RAKESH KUMAR TRIPATHI Vs. STATE OF U P AND ANOTHER
|
December 1, 2015 |
|
RAKESH YADAV Vs. STATE OF U P AND 2 OTHERS
|
October 15, 2015 |
|
RAM ACHAL SINGH Vs. RAM LALI
|
May 21, 2015 |
|
RAM ADHAR Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI AND ORS.
|
December 23, 2015 |
|
RAM ADHAR AND ORS. Vs. ARJUN KUMAR AND ORS.
|
February 9, 2015 |
|
RAM ADHAR MAURYA Vs. STATE OF U P
|
January 19, 2015 |
|
RAM ADHAR RAO AND 4 OTHERS Vs. STATE OF U P AND 8 OTHERS
|
July 2, 2015 |
|
RAM ADHAR VERMA Vs. RAJESH KUMAR NATHANI & ANOTHER
|
October 1, 2015 |
|
RAM AGYA AND ORS. Vs. DASHRATH AND ORS.
|
May 7, 2015 |
|
RAM AJOR GUPTA Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
|
RAM AKCHHAIVAR AND ORS. Vs. HON. BOARD OF REVENUE, ALLD. AND ORS.
|
November 20, 2015 |
|
RAM ALAM AND ORS. Vs. D.D.C., VARANASI AND ORS.
|
September 16, 2015 |
|
RAM ANUJ AND ORS. Vs. D.D.C., JAUNPUR AND ORS.
|
September 23, 2015 |
|
RAM ANUJ MISHRA Vs. HIGH COURT, ALLAHABAD AND ORS.
|
October 30, 2015 |
|
RAM ASHISH MISHRA Vs. STATE OF U.P.
|
January 12, 2015 |
|
RAM ASREY NIRMAL Vs. STATE OF U.P.
|
August 21, 2015 |
|
RAM ASREY SINGH AND ORS. Vs. STATE OF U.P.
|
August 20, 2015 |
|
RAM AUTAR Vs. U.P.F.C. AND ORS.
|
November 12, 2015 |
|
RAM AUTAR Vs. THE STATE OF U.P.
|
December 7, 2015 |
|
RAM AUTAR Vs. U.P.F.C. AND ORS.
|
December 11, 2015 |
|
RAM AUTAR SINGH & OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.12, MORADABAD & OTHERS
|
December 2, 2015 |
|
RAM AVTAR PRASAD AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 20, 2015 |
|
RAM AWADH AND ORS. Vs. STATE OF U.P.
|
October 7, 2015 |
|
RAM AWADH YADAV Vs. JHARKHANDEY BIND
|
January 28, 2015 |
|
RAM BABU Vs. STATE
|
September 11, 2015 |
|
RAM BACHAN Vs. STATE OF U.P. AND ORS.
|
September 17, 2015 |
|
RAM BAHADUR Vs. COMMISSIONER FAIZABAD DIVISION FAIZABAD
|
November 17, 2015 |
|
RAM BARAI PRASAD Vs. ASHOK KUMAR VERMA & OTHERS
|
February 11, 2015 |
|
RAM BARAN Vs. STATE OF U P
|
February 20, 2015 |
|
RAM BEER Vs. STATE OF U P
|
December 10, 2015 |
|
RAM BHAJAN Vs. STATE OF U P
|
July 2, 2015 |
|
RAM BHAROSE Vs. STATE OF U P
|
May 5, 2015 |
|
RAM BHAROSEY Vs. STATE OF U P
|
May 18, 2015 |
|
RAM BHUWAN SHUKLA Vs. STATE OF U.P.
|
May 26, 2015 |
|
RAM BILAS BHAGAT Vs. STATE OF U P
|
March 17, 2015 |
|
RAM BRICHH AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE/D.D.C. AND ORS.
|
March 13, 2015 |
|
RAM BRIKSH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
July 2, 2015 |
|
RAM CHANDER Vs. A D C
|
November 26, 2015 |
|
RAM CHANDRA Vs. CHAIRMAN U P POWER CORPORATION
|
January 22, 2015 |
|
RAM CHANDRA CHHOTEY LAL Vs. DISTRICT MAGISTRATE/COLLECTOR, FARRUKHABAD AND ORS.
|
September 15, 2015 |
|
RAM CHANDRA YADAV Vs. STATE OF U P
|
May 8, 2015 |
|
RAM CHARAN MISHRA Vs. STATE OF U.P.
|
August 25, 2015 |
|
RAM CHARITTER AND ORS. Vs. D.D.C., FAIZABAD AND ORS.
|
April 13, 2015 |
|
RAM DAS Vs. STATE
|
August 4, 2015 |
|
RAM DAS Vs. STATE OF U.P.
|
December 18, 2015 |
|
RAM DAS Vs. D D C
|
April 17, 2015 |
|
RAM DAS AND ORS. Vs. BIRPAL AND ORS.
|
September 10, 2015 |
|
RAM DAYAL MATHUR Vs. UNION OF INDIA
|
April 3, 2015 |
|
RAM DEV Vs. D D C
|
July 2, 2015 |
|
RAM DEV AND ORS. Vs. STATE OF U.P.
|
December 7, 2015 |
|
RAM DULAR Vs. D D C
|
November 20, 2015 |
|
RAM DULARI ALIAS URMILA Vs. STATE OF U P
|
March 16, 2015 |
|
RAM GOPAL Vs. ADDITIONAL DISTRICT JUDGE
|
February 3, 2015 |
|
RAM GOPAL AND ORS. Vs. STATE OF U.P.
|
February 11, 2015 |
|
RAM GOPAL KUREEL Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
RAM GOPAL SHARMA Vs. STATE OF U P
|
March 13, 2015 |
|
RAM GOVIND AND ORS. Vs. STATE OF U.P.
|
August 25, 2015 |
|
RAM GUPTA AND ORS. Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 5, 2015 |
|
RAM HARISH Vs. STATE OF U P
|
January 15, 2015 |
|
RAM JAISWAL @ RAM SUNDER JAISWAL AND 3 ORS. Vs. KAILASH CHANDRA AND 4 ORS.
|
March 17, 2015 |
|
RAM JI Vs. VIJAY KRISHNA AND ORS.
|
January 17, 2015 |
|
RAM JI LAL Vs. BOARD OF REVENUE, ALLD. AND ORS.
|
September 29, 2015 |
|
RAM KAILASH SINGH & OTHERS Vs. D I O S
|
August 7, 2015 |
|
RAM KARAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 20, 2015 |
|
RAM KEWAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
July 13, 2015 |
|
RAM KEWAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR F/R AND ORS.
|
March 26, 2015 |
|
RAM KHELAWAN @ CHHOTU & 8 ORS Vs. STATE OF U P & ANR
|
September 15, 2015 |
|
RAM KHILARI Vs. STATE
|
February 13, 2015 |
|
RAM KHILAUNI Vs. VIMAL KUMAR
|
September 2, 2015 |
|
RAM KISHORE Vs. STATE OF U P
|
March 20, 2015 |
|
RAM KISHORE AND ORS. Vs. MEMBER JUDICIAL BOARD OF REVENUE AND ORS.
|
April 28, 2015 |
|
RAM KISHORE DUBEY Vs. STATE OF U P
|
April 2, 2015 |
|
RAM KISUN AND ORS. Vs. STATE OF U.P.
|
June 26, 2015 |
|
RAM KRISHNA Vs. STATE OF U P PRINCIPAL SECY (HOME),CIVIL SECRETARIAT,LUCKNOW
|
April 8, 2015 |
|
RAM KRISHNA TRIPATHI Vs. STATE OF U P
|
May 14, 2015 |
|
RAM KUMAR Vs. STATE OF U P
|
May 20, 2015 |
|
RAM KUMAR Vs. STATE OF U.P. AND ORS.
|
May 18, 2015 |
|
RAM KUMAR AND ANOTHER Vs. STATE OF U P
|
September 10, 2015 |
|
RAM KUMAR SINGH Vs. STATE OF U.P.
|
May 20, 2015 |
|
RAM KUMAR SINGH Vs. NAND KISHORE NIGAM
|
May 22, 2015 |
|
RAM LAKHAN Vs. ADDL. DISTT. & SESS. JUDGE AND ORS.
|
October 16, 2015 |
|
RAM LAKHAN Vs. STATE OF U P
|
April 30, 2015 |
|
RAM LAKHAN @ CHHOTEY Vs. STATE OF U P
|
March 25, 2015 |
|
RAM LAKHAN @ LAKHAN Vs. ADDITIONAL COMMISSIONER (J/FIRST) AND 4 OTHERS
|
August 10, 2015 |
|
RAM LAKHAN AND ORS. Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND ORS.
|
September 2, 2015 |
|
RAM LAKHAN GUPTA Vs. TAKSAL THEATRE PVT. LTD.
|
April 3, 2015 |
|
RAM LAKHAN SINGH Vs. STATE OF U P
|
April 20, 2015 |
|
RAM LAKHAN YADAV Vs. D.I.O.S. AND ORS.
|
December 22, 2015 |
|
RAM LAKHAN YADAV Vs. USHA RANI AND ORS.
|
December 21, 2015 |
|
RAM LAL Vs. GAYATRI DEVI AND ORS.
|
December 18, 2015 |
|
RAM LAL AND ORS. Vs. DY. DIRECTOR, CONSOLIDATION, M. NAGAR AND ORS.
|
August 24, 2015 |
|
RAM LAL AND ORS. Vs. STATE OF U.P.
|
December 11, 2015 |
|
RAM MANOHAR Vs. STATE OF U P
|
May 20, 2015 |
|
RAM MOHINI DEVI Vs. STATE OF UP
|
February 26, 2015 |
|
RAM MURTI Vs. CHIEF REVENUE OFFICER/D D C BASTI AND 3 OTHERS
|
September 29, 2015 |
|
RAM MURTI TIWARI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO AND ORS.
|
November 6, 2015 |
|
RAM NAGINA LAL SRIVASTAVA Vs. STATE OF U P
|
February 11, 2015 |
|
RAM NAGINA YADAV Vs. UNION OF INDIA
|
April 29, 2015 |
|
RAM NAKSHATRA Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
RAM NARAIN Vs. STATE OF U.P.
|
December 11, 2015 |
|
RAM NARAIN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, BARABANKI AND ORS.
|
November 17, 2015 |
|
RAM NARAYAN GUPTA Vs. STATE OF U.P. AND ORS.
|
May 15, 2015 |
|
RAM NARAYAN MISHRA Vs. STATE OF U P
|
July 24, 2015 |
|
RAM NARESH Vs. BACHCHI SINGH AND ORS.
|
December 21, 2015 |
|
RAM NARESH Vs. STATE OF U P
|
April 18, 2015 |
|
RAM NARESH Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 18, 2015 |
|
RAM NARESH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ORS.
|
December 23, 2015 |
|
RAM NARESH SURVEY INTERNATIONAL PVT. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INVESTIGATION) AND ORS.
|
April 29, 2015 |
|
RAM NATH AND ORS. Vs. STATE OF U.P.
|
September 15, 2015 |
|
RAM NATH AND ORS. Vs. STATE OF U.P.
|
September 8, 2015 |
|
RAM NATH AND ORS. Vs. ADDITIONAL COMMISSIONER (ADMN.), VARANASI AND ORS.
|
January 28, 2015 |
|
RAM NATH CHAUBEY AND ORS. Vs. STATE OF U.P.
|
December 10, 2015 |
|
RAM NATH SINGH Vs. STATE OF U P
|
February 16, 2015 |
|
RAM NATH TYAGI Vs. STATE OF U P
|
February 5, 2015 |
|
RAM NAVAMI SHARMA Vs. STATE OF U P
|
September 9, 2015 |
|
RAM NEWAJ AND ORS. Vs. COMMISSIONER, BASTI DIVISION AND ORS.
|
February 27, 2015 |
|
RAM NEWAL Vs. DIWAKAR AGRAWAL
|
February 26, 2015 |
|
RAM NEWAL Vs. DIWAKAR AGRAWAL
|
May 4, 2015 |
|
RAM NIWAS Vs. STATE OF U P
|
February 24, 2015 |
|
RAM NIWAS YADAV Vs. STATE OF U P
|
January 16, 2015 |
|
RAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ORS.
|
November 6, 2015 |
|
RAM PAL Vs. STATE OF U P
|
January 21, 2015 |
|
RAM PAL Vs. STATE
|
August 27, 2015 |
|
RAM PAL Vs. UP POWER CORP LTD
|
September 29, 2015 |
|
RAM PAL SINGH Vs. STATE OF U P
|
May 19, 2015 |
|
RAM PAL; DHARMENDRA & ANOTHER Vs. STATE OF U P
|
July 14, 2015 |
|
RAM PHAL SINGH Vs. STATE OF U P AND OTHERS
|
December 21, 2015 |
|
RAM PRAKASH AND ORS. Vs. STATE OF U.P. ORS.
|
July 21, 2015 |
|
RAM PRASAD Vs. STATE OF U.P. AND ORS.
|
October 15, 2015 |
|
RAM PRASAD AND ORS. Vs. STATE OF U.P.
|
December 11, 2015 |
|
RAM PRASAD KORI Vs. STATE OF U P AND 4 OTHERS
|
August 20, 2015 |
|
RAM PRATAP DEO WATI INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 27, 2015 |
|
RAM PRATAP DUBEY Vs. HARISHCHANDRA
|
December 1, 2015 |
|
RAM PRATAP SINGH Vs. STATE OF U P
|
March 12, 2015 |
|
RAM PRATAP YADAV Vs. STATE OF U P
|
April 28, 2015 |
|
RAM PRAVESH AND ORS. Vs. RAM BILASH AND ORS.
|
May 7, 2015 |
|
RAM PUKAR RAM AND 5 ORS Vs. STATE OF U P AND ANOTHER
|
August 4, 2015 |
|
RAM PYARE LAL Vs. STATE OF U.P. AND ORS.
|
April 2, 2015 |
|
RAM PYARE VERMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
February 27, 2015 |
|
RAM RAJ Vs. STATE OF U.P.
|
October 13, 2015 |
|
RAM RAJ (RAM RAJ SINGH) AND ORS. Vs. STATE
|
November 23, 2015 |
|
RAM RAJ AND ORS. Vs. D.D.C. AND ORS.
|
July 7, 2015 |
|
RAM RASEELEY PANDEY Vs. STATE OF U.P. AND ORS.
|
November 24, 2015 |
|
RAM RAYIS TYAGI Vs. U.P.S.R.T.C. AND ORS.
|
July 20, 2015 |
|
RAM SAGAR GUPTA Vs. ARVIND KUMAR RASTOGI AND ANOTHER
|
December 14, 2015 |
|
RAM SAJEEVAN SINGH Vs. STATE OF U P AND 2 OTHERS
|
December 1, 2015 |
|
RAM SAJEEVAN SINGH CONTRACTOR P W D Vs. STATE OF U P
|
March 11, 2015 |
|
RAM SAJIWAN Vs. STATE OF U.P. AND ORS.
|
April 24, 2015 |
|
RAM SAJIWAN KORI Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
May 29, 2015 |
|
RAM SEWAK Vs. STATE OF U P
|
May 5, 2015 |
|
RAM SEWAK AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
RAM SEWAK AND OTHERS Vs. STATE
|
August 17, 2015 |
|
RAM SEWAK SHUKLA [P.I.L.] Vs. STATE OF U.P. AND ORS.
|
August 19, 2015 |
|
RAM SHABAD Vs. SMT. RAM RATTI AND ANOTHER
|
December 3, 2015 |
|
RAM SHANKAR Vs. ADDL. SESS. JUDGE AND ORS.
|
October 16, 2015 |
|
RAM SHANKAR JAISWAL Vs. ADDITIONAL DISTRICT JUDGE (SC/ST ACT), LUCKNOW
|
January 15, 2015 |
|
RAM SHIROMANI Vs. JT DIRECTOR OF CONSOLIDATION & OTHERS
|
December 16, 2015 |
|
RAM SHLOK PANDEY Vs. STATE OF U P
|
January 15, 2015 |
|
RAM SHRI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 11, 2015 |
|
RAM SINGH Vs. VIJAY NARAYAN SETH
|
December 21, 2015 |
|
RAM SINGH Vs. STATE OF U.P.
|
September 9, 2015 |
|
RAM SINGH Vs. STATE OF U.P.
|
December 9, 2015 |
|
RAM SINGH Vs. STATE OF U.P.
|
September 10, 2015 |
|
RAM SINGH Vs. STATE OF U.P.
|
September 17, 2015 |
|
RAM SINGH AND ORS. Vs. CHIEF REVENUE OFFICER/D.D.C., BASTI AND ORS.
|
October 29, 2015 |
|
RAM SINGH KUSHWAHA Vs. SMT. MADHUBALA
|
January 30, 2015 |
|
RAM SUKH AND ORS. Vs. ADDL. COMMISSIONER II, VARANASI DIVISION AND ORS.
|
September 15, 2015 |
|
RAM SUMAN PANDEY & 14 ORS Vs. GUDDI DEVI
|
May 22, 2015 |
|
RAM SUMER Vs. STATE OF U P
|
April 17, 2015 |
|
RAM SURAT Vs. STATE OF U P
|
April 10, 2015 |
|
RAM SURAT Vs. STATE OF U P AND 12 ORS
|
September 15, 2015 |
|
RAM SURAT THAKUR Vs. STATE OF U P
|
April 16, 2015 |
|
RAM SWAROOP Vs. D.D.C., UNNAO AND ORS.
|
August 31, 2015 |
|
RAM SWAROOP Vs. MADHURI DEVI
|
January 13, 2015 |
|
RAM SWAROOP AND ORS. Vs. STATE OF U.P.
|
September 28, 2015 |
|
RAM SWAROOP SHARMA Vs. STATE OF U P
|
March 12, 2015 |
|
RAM TIRATH Vs. STATE OF U P
|
May 18, 2015 |
|
RAM TIRATH Vs. STATE OF U.P.
|
December 2, 2015 |
|
RAM VEER SINGH AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND ORS.
|
July 10, 2015 |
|
RAM VILAS YADAV Vs. STATE OF U P AND 4 OTHERS
|
June 15, 2015 |
|
RAM VILASH PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
July 10, 2015 |
|
RAM YASH YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
RAMA GAIROLA Vs. STATE OF U P
|
March 19, 2015 |
|
RAMA SHANKAR Vs. STATE OF U P AND 4 OTHERS
|
September 7, 2015 |
|
RAMA SHANKAR PANDAY Vs. STATE OF U.P. AND ORS.
|
September 11, 2015 |
|
RAMA SHANKER SINGH AND 2 ORS Vs. STATE OF U P & 3 ORS
|
September 29, 2015 |
|
RAMA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
September 23, 2015 |
|
RAMAASRE AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
RAMADHAR RAM Vs. DIRECTOR OF CONSOLIDATION, MAU
|
April 16, 2015 |
|
RAMAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 1, 2015 |
|
RAMAKANT Vs. OM PRAKASH
|
October 16, 2015 |
|
RAMAKANT VISHWAKARMA Vs. DISTRICT JUDGE (INCHARGE) LKO ASHARFI LAL
|
March 12, 2015 |
|
RAMAN BHURARIA Vs. C.B.I.
|
September 11, 2015 |
|
RAMANAND CHAUBEY Vs. STATE OF U.P. AND ORS.
|
September 10, 2015 |
|
RAMANAND SAHANI Vs. STATE OF U.P. AND ORS.
|
May 12, 2015 |
|
RAMANUJ UPADHAYA Vs. STATE OF U P
|
February 5, 2015 |
|
RAMASHRAYA YADAV Vs. STATE OF U P
|
July 21, 2015 |
|
RAMAWATI Vs. DY. DIRECTOR OF CONSOLIDATION, AMROHA AND ORS.
|
February 23, 2015 |
|
RAMAWATI Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
RAMAYAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 10, 2015 |
|
RAMBACHAN Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
April 9, 2015 |
|
RAMDEV PANDEY Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
|
January 12, 2015 |
|
RAMESH Vs. DY DIRECTOR OF CONSOLIDATION / COLLECTOR BANDA
|
March 20, 2015 |
|
RAMESH Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
RAMESH AND 17 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 3, 2015 |
|
RAMESH CHAND GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
RAMESH CHAND PANDEY Vs. STATE OF U.P. AND ORS.
|
December 9, 2015 |
|
RAMESH CHANDRA Vs. D D C & OTHERS
|
July 10, 2015 |
|
RAMESH CHANDRA Vs. STATE OF U.P. AND ORS.
|
November 23, 2015 |
|
RAMESH CHANDRA Vs. D.D.C. AND ORS.
|
July 10, 2015 |
|
RAMESH CHANDRA AGRAWAL AND ORS. Vs. BITTA DEVI
|
October 12, 2015 |
|
RAMESH CHANDRA ALIAS BABLU YADAV Vs. PRADEEP BHATNAGAR
|
February 12, 2015 |
|
RAMESH CHANDRA AND ORS. Vs. U.P. AVAS EVAM VIKAS PARISHAD
|
May 21, 2015 |
|
RAMESH CHANDRA AND ORS. Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY AND ORS.
|
November 3, 2015 |
|
RAMESH CHANDRA BAJPAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
September 4, 2015 |
|
RAMESH CHANDRA JAISWAL Vs. AGARWAL BHAWAN TRUST, ALINAGAR DISTT. GORAKHPUR
|
February 11, 2015 |
|
RAMESH CHANDRA JUNWAL Vs. STATE OF U P
|
May 8, 2015 |
|
RAMESH CHANDRA MISHRA Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
October 14, 2015 |
|
RAMESH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AMBEDKAR NAGAR
|
March 9, 2015 |
|
RAMESH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
March 3, 2015 |
|
RAMESH CHANDRA VARMA Vs. STATE OF U P AND ANOTHER
|
October 9, 2015 |
|
RAMESH CHANDRA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 11, 2015 |
|
RAMESH HANDA Vs. STATE OF U P
|
February 25, 2015 |
|
RAMESH KUMAR Vs. STATE OF U.P.
|
December 16, 2015 |
|
RAMESH KUMAR Vs. STATE OF U.P. AND ORS.
|
September 11, 2015 |
|
RAMESH KUMAR GHAI Vs. RAJ KUMAR RATHORE AND ORS.
|
September 1, 2015 |
|
RAMESH MOHAN SHUKLA Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
RAMESH MOHAN SHUKLA Vs. STATE OF U.P. AND ORS.
|
July 8, 2015 |
|
RAMESH TRIPATHI Vs. STATE OF U P
|
April 17, 2015 |
|
RAMESHWAR Vs. STATE OF U P
|
May 18, 2015 |
|
RAMESHWAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 27, 2015 |
|
RAMESHWAR DAYAL Vs. JUMMA AND ORS.
|
December 15, 2015 |
|
RAMESHWAR DAYAL GANGWAR Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
RAMESHWAR PRASAD Vs. U.P. RAJKIYA NIRMAN NIGAM LTD.
|
October 16, 2015 |
|
RAMESHWAR PRASAD TIWARI Vs. OM PRAKASH SRIVASTAVA
|
December 23, 2015 |
|
RAMESHWAR SINGH Vs. UNION OF INDIA
|
May 26, 2015 |
|
RAMESHWARI DEVI & ORS Vs. STATE OF U P & ORS
|
September 2, 2015 |
|
RAMEY Vs. STATE OF U.P. AND ORS.
|
January 19, 2015 |
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RAMJI LAL Vs. STATE OF U.P. AND ORS.
|
July 21, 2015 |
|
RAMJI PRASAD BARANWAL Vs. ADDL. DIST. JUDGE AND ORS.
|
November 3, 2015 |
|
RAMJI SHARMA Vs. STATE OF U.P.
|
September 1, 2015 |
|
RAMLAUT AND 3 OTHERS Vs. RADHEY SHYAM
|
August 19, 2015 |
|
RAMMILAN Vs. STATE OF U.P.
|
August 14, 2015 |
|
RAMMO DEVI AND 6 OTHERS Vs. DISTRICT & SESSION JUDGE AND 6 OTHERS
|
August 28, 2015 |
|
RAMPATI RAM Vs. STATE OF U P & ORS
|
October 16, 2015 |
|
RAMRAJ RAM Vs. STATE OF U P
|
July 24, 2015 |
|
RAMRIKH Vs. STATE OF U.P.
|
December 11, 2015 |
|
RAMRUCHI TRIPATHI Vs. STATE OF U.P.
|
July 6, 2015 |
|
RAMSATI @ SHYAMSATI THROU HER HUSBAND JITENDRA Vs. STATE OF U P THROU PRIN SECY HOME DEPTT LKO AND ORS
|
September 7, 2015 |
|
RAMSHISHYA SINGH AND ORS. Vs. D.D.C./ADM (F & R) AND ORS.
|
November 26, 2015 |
|
RAMU JAISWAL Vs. STATE OF U P
|
July 2, 2015 |
|
RAMVEER KASHYAP Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND ORS.
|
August 27, 2015 |
|
RAMVIR SINGH Vs. STATE OF U P
|
May 15, 2015 |
|
RAMZAN ALI AND ORS. Vs. BOARD OF REVENUE U.P., ALLAHABAD AND ORS.
|
September 16, 2015 |
|
RANBIR SINGH Vs. STATE OF U P
|
February 25, 2015 |
|
RANDHIR SINGH Vs. STATE OF U.P. AND ORS.
|
July 1, 2015 |
|
RANDHIR SINGH Vs. STATE OF U.P. AND ORS.
|
July 6, 2015 |
|
RANENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
May 28, 2015 |
|
RANGADHAR BISHWAL Vs. SRI ANIL SHARMA AND 2 OTHERS
|
February 19, 2015 |
|
RANGI LAL NISHAD Vs. STATE OF U.P.
|
December 4, 2015 |
|
RANI KUSHWAHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 19, 2015 |
|
RANJANA AGNIHOTRI AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 22, 2015 |
|
RANJEET SINGH AND 14 OTHERS Vs. PARMARTH MARKETING PVT. LTD. AND 3 OTHERS
|
August 11, 2015 |
|
RANJEET SRIVASTAVA AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
RANJEET YADAV Vs. STATE OF U.P. AND ORS.
|
April 21, 2015 |
|
RANJIT Vs. STATE OF U.P.
|
August 14, 2015 |
|
RANVEER SINGH Vs. STATE OF U.P.
|
April 18, 2015 |
|
RANVEER SINGH Vs. STATE OF U.P. AND ORS.
|
June 25, 2015 |
|
RANVEER SINGH @ BHAGGU & 3 OTHERS Vs. STATE OF U P
|
August 27, 2015 |
|
RANVIJAI SINGH Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
RANVIR SINGH AND ORS. Vs. STATE OF U.P.
|
September 3, 2015 |
|
RASHID Vs. STATE OF U.P.
|
September 22, 2015 |
|
RASHID Vs. STATE OF U.P. AND ORS.
|
March 27, 2015 |
|
RASHID AHMAD KHAN Vs. STATE OF U.P. AND ORS.
|
February 19, 2015 |
|
RASHID ALI Vs. STATE OF U P
|
April 16, 2015 |
|
RASHMI SRIVASTAVA Vs. C B I ANTI-CORRUPTION BRANCH, GHAZIABAD
|
January 27, 2015 |
|
RASHTRIYA KISAN MAZDOOR SANGATHAN Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
|
RASHTRIYA UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P. AND ORS.
|
May 13, 2015 |
|
RATIRAM & ANOTHER; NET RAM Vs. STATE OF U P
|
September 11, 2015 |
|
RATNAKAR UPADHYAY Vs. STATE OF U P
|
October 14, 2015 |
|
RATNESH DAS AND ORS. Vs. STATE
|
October 7, 2015 |
|
RATNESH RAI Vs. STATE OF U.P.
|
March 25, 2015 |
|
RATNESHWAR SINGH Vs. SMT. PRIYA MAURYA
|
December 1, 2015 |
|
RATTI LAL Vs. STATE OF U P
|
May 26, 2015 |
|
RAVE ENTERTAINMENT PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 16, 2015 |
|
RAVENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
|
RAVI Vs. STATE OF U P
|
May 8, 2015 |
|
RAVI AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 8, 2015 |
|
RAVI AGARWAL Vs. STATE OF U.P. AND ORS.
|
September 18, 2015 |
|
RAVI BALA GARG AND ORS. Vs. TABASSUM GAZALA AND ORS.
|
July 8, 2015 |
|
RAVI DUBEY Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2015 |
|
RAVI SHANKAR DUBEY Vs. U P STATE ROAD TRANSPORT CORPORATRION AND 5 OTHERS
|
September 17, 2015 |
|
RAVI SINGHAL AND ORS. Vs. RAJEEV GOYAL AND ORS.
|
August 13, 2015 |
|
RAVINDAR KUMAR SINGH Vs. STATE OF U.P. THRU DIRECTOR ESTATE DIRECTORATE LUCKNOW & ORS.
|
May 15, 2015 |
|
RAVINDER Vs. STATE OF U.P.
|
December 18, 2015 |
|
RAVINDRA Vs. STATE OF U P
|
April 2, 2015 |
|
RAVINDRA KUMAR Vs. STATE OF U P
|
April 18, 2015 |
|
RAVINDRA NATH GARG Vs. M/S SAI FORTUNE DEVELOPERS PVT. LTD. AND 2 OTHERS
|
September 30, 2015 |
|
RAVINDRA NATH MISHRA Vs. STATE OF U P
|
March 24, 2015 |
|
RAVINDRA NATH YADAV Vs. STATE OF U P
|
May 5, 2015 |
|
RAVINDRA PRASAD VISHWAKARMA @ RAVINDRA Vs. STATE OF U P AND ANR
|
November 30, 2015 |
|
RAVINDRA SINGH SOLANKI Vs. IKBAL SINGH AND ORS.
|
July 7, 2015 |
|
REENA DEVI Vs. STATE OF U P
|
January 28, 2015 |
|
REENA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
REENA VERMA Vs. STATE OF U P
|
April 30, 2015 |
|
REETA CHAUDHARY AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2015 |
|
REETA GUPTA Vs. STATE OF U P AND 4 OTHERS
|
October 7, 2015 |
|
REHANA KHATOON AND 4 OTHERS Vs. MOHD. SHAMIM ALIAS BAKRIDI AND 2 OTHERS
|
October 26, 2015 |
|
REHANUL HAQ Vs. IMRANUL HAQ
|
August 21, 2015 |
|
REHMAT ULLAH KHAN Vs. BUNDELKHAND UNIVERSITY
|
January 12, 2015 |
|
REKHA Vs. SECRETARY BASIC SHIKSHA PARISHAD ALLD & OTHERS
|
October 29, 2015 |
|
REKHA DEVI Vs. STATE OF U P
|
May 20, 2015 |
|
RENU Vs. STATE OF U.P. AND ORS.
|
September 29, 2015 |
|
RENU SAXENA Vs. C B I
|
February 23, 2015 |
|
RESHAMWATI Vs. NAUBAT RAMA
|
November 27, 2015 |
|
RESIDENCY FOOD & BEVERAGES LTD Vs. TRADE TAX TRIBUNAL LUCKNOW
|
February 10, 2015 |
|
RESIDENT WELFARE ASSOCIATION AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
RICH UDYOG NETWORK LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
July 7, 2015 |
|
RICHA KHARE Vs. ANKIT GUTA
|
April 10, 2015 |
|
RIMJHIM ISPAT LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 17, 2015 |
|
RINA KUMARI Vs. STATE OF U.P. AND ORS.
|
July 6, 2015 |
|
RINKI RANI Vs. STATE OF U P
|
February 12, 2015 |
|
RINMAT REGIONAL MANAGEMENT & TECHNICAL LITERARY SOCIETY Vs. VALUATION OFFICER INCOME TAX OFFICE AND ORS.
|
April 13, 2015 |
|
RIPUDAMAN SINGH BAGHEL Vs. STATE OF U.P.
|
August 14, 2015 |
|
RISHAV RAGHAV Vs. STATE OF U.P. AND ORS.
|
July 30, 2015 |
|
RISHI DEO PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
RISHI PAL SINGH Vs. U.P. STATE WAREHOUSING CORP. THROUGH CHAIRMAN LKO. & ORS.
|
July 29, 2015 |
|
RITA BAGGA Vs. UNION OF INDIA
|
May 18, 2015 |
|
RITA DEVI Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
RITESH @ BANTU Vs. STATE OF U P
|
February 25, 2015 |
|
RITESH KUMAR MISHRA Vs. UNION BANK OF INDIA AND ORS.
|
July 29, 2015 |
|
RITESH KUMAR MISHRA Vs. UNION BANK OF INDIA AND ANOTHER
|
May 22, 2015 |
|
RITIKA YADAV Vs. STATE OF U P & 3 OTHERS
|
November 16, 2015 |
|
RITU MAHESHWARI Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
RIYA LAVANIYA Vs. STATE OF U.P. AND ANOTHER
|
January 22, 2015 |
|
RIYASAT KHAN Vs. STATE OF U P
|
March 11, 2015 |
|
RIYASAT YAR KHAN @ BABLU Vs. STATE OF U P & ANOTHER
|
July 27, 2015 |
|
RMG POLYVINYL INDIA LTD. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
ROBIN L PRASAD Vs. STATE OF U P AND ANOTHER
|
December 22, 2015 |
|
ROBIN TYAGI Vs. UNION OF INDIA AND ORS
|
July 13, 2015 |
|
ROHIT SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 18, 2015 |
|
ROJAN NAI AND ORS. Vs. STATE
|
October 7, 2015 |
|
ROLI GARG Vs. STATE OF U.P. AND ORS.
|
December 9, 2015 |
|
RONALD ANGELO @ RAJU Vs. ARSHAD JAMAL WARSI
|
July 28, 2015 |
|
ROOKAM PAL Vs. STATE OF U.P. AND ORS.
|
May 28, 2015 |
|
ROOP CHAND Vs. D J , MEERUT
|
March 20, 2015 |
|
ROOP KISHORE Vs. STATE OF U P
|
January 17, 2015 |
|
ROOPMANJARI Vs. D D C
|
May 29, 2015 |
|
ROSHAN JAHAN BEGUM AND ORS. Vs. D.D.C. AND ORS.
|
May 29, 2015 |
|
ROSHAN SINGH Vs. STATE
|
July 21, 2015 |
|
ROTOMAC GLOBAL PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE, KANPUR
|
July 8, 2015 |
|
RPS ASSOCIATES Vs. THE DIRECTOR OF INCOME TAX (INVESTIGATION) AND ORS.
|
September 23, 2015 |
|
RUBI Vs. STATE OF U P
|
January 16, 2015 |
|
RUBINA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
RUBY RAI Vs. BANARAS HINDU UNIVERSITY
|
November 18, 2015 |
|
RUCHI GUPTA Vs. SUDHA RANI AND ORS.
|
March 30, 2015 |
|
RUCHI KASHYAP Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 6, 2015 |
|
RUCHI MISHRA Vs. STATE OF UP
|
February 26, 2015 |
|
RUDAL SINGH Vs. STATE OF U.P. AND ORS.
|
March 9, 2015 |
|
RUPA GUPTA Vs. PRINCIPAL FAMILY JUDGE FAMILY COURT
|
April 1, 2015 |
|
RURAL AND URBAN DEVELOPMENT AND RESEARCH ASSOCIATION Vs. STATE OF U.P. AND ORS.
|
September 22, 2015 |
|
S K KAPILA S/O B D KAPILA Vs. STATE OF U P
|
May 29, 2015 |
|
S K S INFRA CITY PRIVATE LIMITED Vs. MAHENDRA SINGH & OTHERS
|
November 17, 2015 |
|
S P RAM Vs. C B I , S C III NEW DELHI
|
February 20, 2015 |
|
S P SINGH YADAV Vs. STATE OF U P AND 7 ORS
|
July 13, 2015 |
|
S.K. BADOLA AND ORS. Vs. STATE OF U.P.
|
July 22, 2015 |
|
S.K. LAL Vs. STATE OF U.P. AND ORS.
|
November 24, 2015 |
|
S.K. RAI AND ORS. Vs. SECRETARY U.G.C. AND ORS.
|
August 20, 2015 |
|
S.K.S. INFRA CITY PRIVATE LIMITED Vs. MAHENDRA SINGH AND ORS.
|
November 16, 2015 |
|
S.P. HARGOVIND SINGH Vs. STATE OF U.P. AND ORS.
|
December 9, 2015 |
|
S.P. SHARMA Vs. BHAGWATI SHARMA
|
July 10, 2015 |
|
SABIR Vs. STATE OF U.P.
|
November 5, 2015 |
|
SABIR AND 3 ORS Vs. STATE OF U P AND ANOTHER
|
August 13, 2015 |
|
SABIR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
SACHCHIDA NAND RAI Vs. THE D.I.O.S. AND ORS.
|
March 13, 2015 |
|
SACHIN KUMAR, JUVENILE, MINOR Vs. STATE OF U.P.
|
July 16, 2015 |
|
SADABRIJ Vs. STATE OF U.P. AND ORS.
|
April 10, 2015 |
|
SADAN BHADAURIYA Vs. STATE OF U.P.
|
September 16, 2015 |
|
SADAN LAL AND ANOTHER Vs. SUMAN RASTOGI AND ANOTHER
|
March 9, 2015 |
|
SADDAM Vs. STATE OF U P AND ANOTHER
|
September 23, 2015 |
|
SADDAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 12, 2015 |
|
SADHANA SRIVASTAVA Vs. STATE OF U P
|
April 3, 2015 |
|
SADHNA DWIVEDI Vs. STATE OF U P AND 2 ORS
|
September 24, 2015 |
|
SADHNA PANDEY Vs. STATE OF U P
|
March 27, 2015 |
|
SADHOO Vs. STATE OF U P
|
May 26, 2015 |
|
SAGAR MALIK Vs. STATE OF U.P. AND ORS.
|
May 1, 2015 |
|
SAGEER AHMAD Vs. WAKF MASJID MOHALLA-KAZIPURA WAKF NO. 9 AND ORS.
|
October 9, 2015 |
|
SAGEER AHMAD Vs. STATE OF U P
|
January 8, 2015 |
|
SAGEER KHAN Vs. MAKSOOD HUSAIN KHAN
|
May 5, 2015 |
|
SAGIR Vs. STATE OF U.P. AND ORS.
|
August 21, 2015 |
|
SAGUNA DEVI Vs. ADDITIONAL DISTRICT MAGISTRATE F&R/DDC
|
April 27, 2015 |
|
SAHEBDEEN AND ORS. Vs. STATE OF U.P.
|
December 18, 2015 |
|
SAI COMPUTERS (P) LTD MEERUT Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 13, 2015 |
|
SAIF SAGHEER AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
|
SAILESH VINAYAK DESHPANDEY AND VAISHALI SAILESH DESHPANDEY Vs. UNION OF INDIA
|
January 8, 2015 |
|
SAINGAR TRADING CO. AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 29, 2015 |
|
SAIRA AND ORS. Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 26, 2015 |
|
SAJDA BANO Vs. VICE CHAIRMAN, K D A & ORS
|
December 11, 2015 |
|
SAJID Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
SAJID AKBAR Vs. STATE
|
January 16, 2015 |
|
SAJID ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
SAJJAD @ GHUNGROO Vs. STATE
|
May 22, 2015 |
|
SAKALDIHA P G COLLEGE Vs. STATE OF U P
|
April 16, 2015 |
|
SAKET KUMAR Vs. STATE OF U P
|
May 29, 2015 |
|
SALAUDDIN Vs. STATE OF U P
|
July 29, 2015 |
|
SALEEM AND ORS. Vs. D.D.C. AND ORS.
|
August 18, 2015 |
|
SALIK RAM Vs. STATE OF U P
|
February 24, 2015 |
|
SALIM @ FAKHEERA Vs. STATE OF U P
|
December 7, 2015 |
|
SALMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 23, 2015 |
|
SALMAN KIDWAI Vs. STATE OF U P
|
January 15, 2015 |
|
SALMAN KIDWAI Vs. STATE OF U.P. THROU. DISTRICT MAGISTRATE LUCKNOW AND ORS.
|
March 25, 2015 |
|
SALMAN KURAISHI Vs. STATE OF U.P. AND ORS.
|
May 20, 2015 |
|
SAMAR JAHAN Vs. ADDL. COMMISSIONER (ADMIN.) AND ORS.
|
July 1, 2015 |
|
SAMAR SINGH Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
SAMPAT Vs. DDC
|
November 26, 2015 |
|
SAMPURNA NAND TIWARI Vs. STATE OF U.P. AND ORS.
|
October 6, 2015 |
|
SAMPURNANAND MISHRA Vs. UNION OF INDIA AND ORS.
|
December 22, 2015 |
|
SAMRAT INT BHATTA AND ORS. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX AND ORS.
|
September 3, 2015 |
|
SAMSHAD BEGUM AND ORS. Vs. RIZWAAN AND ORS.
|
October 5, 2015 |
|
SAMSHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND 6 OTHERS
|
October 14, 2015 |
|
SAMUNDRA DEVI Vs. COMMISSIONER, AZAMGARH DIVISION AND ORS.
|
August 10, 2015 |
|
SANA CONSTRUCTION CO. Vs. UNION OF INDIA
|
March 9, 2015 |
|
SANAT PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2015 |
|
SANDEEP ALIAS RAJU Vs. SOMARA DEVI AND 11 OTHERS
|
March 10, 2015 |
|
SANDEEP GUJJAR Vs. STATE OF U P
|
May 26, 2015 |
|
SANDEEP KUMAR BALMIKI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
SANDEEP KUMAR KANODIA Vs. BOARD OF REVENUE U P LUCKNOW THRU ITS CHAIRMAN
|
March 17, 2015 |
|
SANDEEP KUMAR SRIVASTAVA Vs. YASHPAL SINGH
|
September 1, 2015 |
|
SANDEEP YADAV Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
SANDHYA VERMA Vs. STATE OF U P
|
March 20, 2015 |
|
SANDIP KUMAR SINGH Vs. STATE OF U P
|
April 23, 2015 |
|
SANGAM AGARWAL Vs. JOINT DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND ORS.
|
August 21, 2015 |
|
SANGAM STRUCTURAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2015 |
|
SANGEETA GUPTA Vs. KHALID KHAN
|
February 11, 2015 |
|
SANGITA JAISWAL Vs. U P P S C AND 3 OTHERS
|
December 21, 2015 |
|
SANJAY Vs. UNION OF INDIA AND ORS.
|
September 29, 2015 |
|
SANJAY @ SANJU Vs. STATE OF U P
|
May 8, 2015 |
|
SANJAY AND ORS. Vs. VIMLA RANI AND ORS.
|
October 29, 2015 |
|
SANJAY BATRA Vs. STATE OF U P
|
March 10, 2015 |
|
SANJAY KAPUR Vs. STATE OF U P
|
August 13, 2015 |
|
SANJAY KUMAR Vs. STATE OF U P
|
May 1, 2015 |
|
SANJAY KUMAR Vs. STATE OF U.P.
|
August 7, 2015 |
|
SANJAY KUMAR Vs. STATE OF U P
|
April 17, 2015 |
|
SANJAY KUMAR Vs. STATE OF U P & 8 OTHERS
|
August 12, 2015 |
|
SANJAY KUMAR AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
July 17, 2015 |
|
SANJAY KUMAR DUBEY Vs. STATE OF U P
|
March 11, 2015 |
|
SANJAY KUMAR JAISWAL Vs. STATE OF U.P.
|
December 15, 2015 |
|
SANJAY KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 23, 2015 |
|
SANJAY LEELA BHANSALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 30, 2015 |
|
SANJAY ROGERS Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
|
April 10, 2015 |
|
SANJAY SAXENA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 30, 2015 |
|
SANJAY SINGH Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
|
SANJAY SINGH Vs. C B I
|
July 17, 2015 |
|
SANJAY SINGH RATHAUR Vs. LUCKNOW DEVELOPMENT AUTHORITY, LUCKNOW AND ORS.
|
September 28, 2015 |
|
SANJAY TYAGI Vs. VINOD KUMAR SHARMA AND ORS.
|
April 24, 2015 |
|
SANJEET LAL Vs. THE STATE OF U.P. AND ORS.
|
April 17, 2015 |
|
SANJEEV AGARWAL Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
|
February 16, 2015 |
|
SANJEEV DHAR DUBEY Vs. STATE OF U.P. AND ORS.
|
August 20, 2015 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
February 26, 2015 |
|
SANJEEV KUMAR Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
SANJEEV NAYAN MISHRA Vs. STATE OF U P
|
April 20, 2015 |
|
SANJEEV SAXENA Vs. NITIN PALIWAL
|
July 3, 2015 |
|
SANJIVANI Vs. UNION OF INDIA
|
January 28, 2015 |
|
SANKATHA YADAV Vs. STATE OF U P
|
March 20, 2015 |
|
SANOJ AND OTHERS Vs. STATE OF U P
|
December 23, 2015 |
|
SANT LAL Vs. STATE OF U P
|
March 17, 2015 |
|
SANT PRAKASH VERMA & 3 OTHERS Vs. GAURI SHARAN AGRAWAL
|
October 12, 2015 |
|
SANT RAM SHARMA Vs. STATE OF U P
|
October 9, 2015 |
|
SANTARA DEVI Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
SANTOSH Vs. STATE OF U P
|
August 21, 2015 |
|
SANTOSH Vs. STATE OF U.P.
|
September 3, 2015 |
|
SANTOSH ANAND Vs. KANPUR DEVELOPMENT AUTHORITY
|
April 6, 2015 |
|
SANTOSH AND ORS. Vs. STATE OF U.P.
|
September 23, 2015 |
|
SANTOSH DEVI Vs. STATE OF U P AND 3 ORS
|
August 12, 2015 |
|
SANTOSH JUNEJA & ANOTHER Vs. STATE OF U P & ORS
|
October 5, 2015 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
March 31, 2015 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
May 19, 2015 |
|
SANTOSH KUMAR Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
April 13, 2015 |
|
SANTOSH KUMAR Vs. STATE OF U.P.
|
December 22, 2015 |
|
SANTOSH KUMAR Vs. STATE OF U.P. AND ORS.
|
September 18, 2015 |
|
SANTOSH KUMAR Vs. STATE OF UP
|
January 22, 2015 |
|
SANTOSH KUMAR MISHRA Vs. STATE OF U P
|
May 6, 2015 |
|
SANTOSH KUMAR SINGH Vs. STATE OF U P AND 4 OTHERS
|
March 20, 2015 |
|
SANTOSH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
July 22, 2015 |
|
SANTOSH KUMAR YADAV Vs. UNION OF INDIA AND ORS.
|
August 24, 2015 |
|
SANTOSH KUMAR YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
SANTOSH RAI AND ORS. Vs. STATE OF U.P.
|
February 4, 2015 |
|
SANTOSH RANA Vs. STATE OF U.P. AND ORS.
|
July 13, 2015 |
|
SANTOSH SHARMA Vs. STATE OF U.P. AND ORS.
|
April 28, 2015 |
|
SANTOSH VERMA Vs. STATE OF U P AND OTHERS
|
September 30, 2015 |
|
SANTOSHA CRAFT (PVT ) LTD Vs. BOARD OF REVENUE U P AT LUCKNOW & OTHERS
|
December 16, 2015 |
|
SANTU Vs. STATE OF U P
|
May 12, 2015 |
|
SAPAN DAS Vs. DIST. JUDGE AND ORS.
|
October 16, 2015 |
|
SARAFAT AND ORS. Vs. STATE OF U.P.
|
November 3, 2015 |
|
SARASWATI Vs. J D C
|
July 7, 2015 |
|
SARASWATI DEVI Vs. SURENDRA KUMAR MISHRA AND 8 OTHERS
|
July 16, 2015 |
|
SARASWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 29, 2015 |
|
SARASWATI INTER COLLEGE Vs. CHANDRA PRAKASH
|
May 15, 2015 |
|
SARAYA DISTILLERY, GORAKHPUR Vs. UNION OF INDIA AND ORS.
|
February 18, 2015 |
|
SARDAR Vs. STATE OF U P
|
May 21, 2015 |
|
SARDAR BASANT SINGH Vs. SARDAR SATNAM SINGH
|
December 18, 2015 |
|
SARDAR KULDEEP SINGH Vs. LEARNED ADDITIONAL SESSION JUDGE COURT NO 4 SULTANPUR & ORS
|
May 8, 2015 |
|
SARDAR MANJEET SINGH Vs. SMT. RITU BANSAL
|
October 6, 2015 |
|
SARIKA TYAGI Vs. STATE OF U.P.
|
January 1, 2015 |
|
SARITA SHARMA AND ORS. Vs. USMAN AND ORS.
|
October 26, 2015 |
|
SARITA SHUKLA Vs. STATE OF U P
|
January 30, 2015 |
|
SARLA DEVI MISHRA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
June 9, 2015 |
|
SARLA GUPTA Vs. STATE OF U.P. AND ORS.
|
November 19, 2015 |
|
SARNISHTHA DEVI Vs. DIRECTOR OF CONSOLIDATION GHAZIABAD
|
July 2, 2015 |
|
SAROJ Vs. STATE OF U.P.
|
August 17, 2015 |
|
SAROJ DEVI AND 3 OTHERS Vs. RAM PRAKASH VARSHNEY
|
August 26, 2015 |
|
SAROJ SRIVASTAVA Vs. STATE OF U P
|
February 13, 2015 |
|
SAROJ VERMA Vs. VIRENDRA KUMAR GUPTA AND 4 ORS.
|
February 23, 2015 |
|
SAROJ YADAV Vs. STATE OF U P
|
May 5, 2015 |
|
SAROJANI DEVI MEHROTRA AND 2 OTHERS Vs. SANDEEP ANAND
|
March 10, 2015 |
|
SARTAJ RICE MILL Vs. PASCHIMANCHAL VIDHYUT VITRAN NIGAM LTD.
|
October 7, 2015 |
|
SARVAJEET SINGH Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
SARVAR HUSAIN Vs. UP-AYUKT(KHADYA), DEVI PATAN MANDAL, GONDA
|
June 5, 2015 |
|
SARVESH KUMAR (OBJECTION FILED) Vs. STATE OF U P
|
March 27, 2015 |
|
SARVESH KUMAR UPADHYAY Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
SARVESHWAR Vs. DEPUTY DIR CONSOLIDATION UNNAO
|
April 24, 2015 |
|
SARVJEET YADAV Vs. DIRECTOR EDUCATION (SECONDARY) AND ORS.
|
December 18, 2015 |
|
SARWANAND MISHRA Vs. STATE OF U.P. AND ORS.
|
March 19, 2015 |
|
SATENDRA KUMAR @ PINKI Vs. STATE OF U P
|
December 15, 2015 |
|
SATENDRA KUMAR GUPTA Vs. KANCHAN GUPTA AND ORS.
|
May 14, 2015 |
|
SATENDRA PAWAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 30, 2015 |
|
SATENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 3, 2015 |
|
SATISH CHANDRA @ SATISH KUMAR SHUKLA Vs. STATE OF U P
|
October 12, 2015 |
|
SATISH CHANDRA BAJPAI Vs. HONBLE THE ACTING CHIEF JUSTICE AND ORS.
|
December 18, 2015 |
|
SATISH CHANDRA YADAV Vs. STATE OF U.P. AND ORS.
|
August 14, 2015 |
|
SATISH KUMAR SINGH Vs. UNION OF INDIA
|
May 6, 2015 |
|
SATISH KUMAR SINGH Vs. ANIL KUMAR YADAV AND ORS.
|
October 14, 2015 |
|
SATPAL Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
October 9, 2015 |
|
SATTAN TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 20, 2015 |
|
SATTAR ALI Vs. STATE OF U P
|
May 28, 2015 |
|
SATVEER Vs. STATE OF U P
|
May 20, 2015 |
|
SATYA DEO PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 10, 2015 |
|
SATYA DEO SINGH YADAV Vs. STATE OF U P
|
March 27, 2015 |
|
SATYA NARAIN SHUKLA Vs. STATE OF U P
|
May 29, 2015 |
|
SATYA NARAIN TRIPATHI Vs. STATE OF U.P.
|
December 17, 2015 |
|
SATYA NARAYAN UMAR Vs. STATE OF U P
|
January 16, 2015 |
|
SATYA NARAYAN VISHWAKARMA Vs. STATE OF U.P. AND ORS.
|
November 27, 2015 |
|
SATYA PAL NARANG Vs. STATE OF U.P. AND ORS.
|
December 16, 2015 |
|
SATYA PRAKASH Vs. STATE OF U P
|
September 22, 2015 |
|
SATYA PRAKASH SHARMA Vs. STATE OF U.P. AND ORS.
|
September 7, 2015 |
|
SATYA VEER Vs. STATE OF U P
|
March 26, 2015 |
|
SATYADEO AND ORS. Vs. STATE OF U.P.
|
November 3, 2015 |
|
SATYANAM SINGH Vs. STATE OF U P
|
April 18, 2015 |
|
SATYAVEER Vs. STATE OF U.P.
|
August 25, 2015 |
|
SATYAVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 17, 2015 |
|
SATYAVIR SINGH AND ORS. Vs. STATE OF U.P.
|
September 11, 2015 |
|
SATYAVIR SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
SATYAWAN Vs. KRISHNA BAHADUR UPADHYAY
|
August 9, 2015 |
|
SATYAWAN Vs. KRISHNA BAHADUR UPADHYAY
|
September 8, 2015 |
|
SATYENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 24, 2015 |
|
SAUDAGAR SINGH AND ORS. Vs. D.D.C., GHAZIPUR AND ORS.
|
May 7, 2015 |
|
SAUDAN SINGH Vs. STATE OF U P
|
May 5, 2015 |
|
SAURABH GUPTA Vs. STATE OF U P
|
March 20, 2015 |
|
SAURABH GUPTA ALIAS GUDDU AND ANOTHER Vs. SANJEEV KUMAR GUPTA
|
November 3, 2015 |
|
SAURABH JAIN Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
July 10, 2015 |
|
SAURABH TRIPATHI @ MONU Vs. STATE OF U P
|
May 15, 2015 |
|
SAURABH VERMA ALIAS SHAILENDRA VERMA Vs. STATE OF U P
|
July 6, 2015 |
|
SAURAV MITTAL Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
December 3, 2015 |
|
SAVITRI DEVI & ORS Vs. STATE OF U P & ORS
|
December 11, 2015 |
|
SAYARA Vs. STATE OF U P
|
September 10, 2015 |
|
SAYED SHAHABUDDIN Vs. RAJEEV AND ORS.
|
April 6, 2015 |
|
SAYEED AHMAD Vs. DY DIRECTOR OF CONSOLIDATION/ADM AND 16 OTHERS
|
November 20, 2015 |
|
SAZID Vs. ALAUDDIN AND 3 OTHERS
|
September 8, 2015 |
|
SAZID KHAN Vs. STATE OF U.P.
|
November 6, 2015 |
|
SEEMA AMBEKAR Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
SEEMA BORAR Vs. STATE OF U P
|
January 8, 2015 |
|
SEEMA MISHRA Vs. STATE OF U P
|
May 11, 2015 |
|
SEEMA PARVEEN & ANOTHER Vs. NASEEM JAVED & ANOTHER
|
July 21, 2015 |
|
SEEMA SHARMA Vs. STATE OF U P
|
March 31, 2015 |
|
SEETA RAM SHUKLA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
|
August 27, 2015 |
|
SENIOR GENERAL MANAGER, ORDNANCE FACTORY KALPI ROAD Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD AND ORS.
|
August 5, 2015 |
|
SENIOR POST MASTER HEAD POST OFFICE Vs. BABOO LAL SAHU
|
February 23, 2015 |
|
SHABANA KHATOON Vs. THE DISTRICT ELECTION TRIBUNAL/DISTRICT JUDGE AND ORS.
|
December 23, 2015 |
|
SHABBIR AHMED Vs. SYED MOHAMMAD ALI AHMED KABIR
|
December 23, 2015 |
|
SHABOO ALAM Vs. STATE OF U P
|
July 2, 2015 |
|
SHADHNA SHUKLA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
January 13, 2015 |
|
SHADHNA SHUKLA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL, ALLAHABAD AND ORS.
|
January 19, 2015 |
|
SHAFAYAT AND ORS. Vs. STATE OF U.P.
|
September 21, 2015 |
|
SHAFI Vs. AZIM
|
March 27, 2015 |
|
SHAH ALAM Vs. STATE OF U.P. AND ORS.
|
April 24, 2015 |
|
SHAHABUDDIN Vs. STATE OF U P
|
September 8, 2015 |
|
SHAHADAT HUSSAIN AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 7, 2015 |
|
SHAHEEN PARVEEN AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
|
SHAHER BANO Vs. STATE OF U.P. AND ORS.
|
April 22, 2015 |
|
SHAHGANJ PUBLIC SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
SHAHID AND OTHERS Vs. STATE OF U P AND ANR
|
November 3, 2015 |
|
SHAHID ANJUM Vs. STATE OF U.P. AND ORS.
|
December 1, 2015 |
|
SHAHIDA Vs. STATE OF U.P. AND ORS.
|
July 6, 2015 |
|
SHAHJAD Vs. STATE OF U.P. AND ORS.
|
October 15, 2015 |
|
SHAHNAWAG AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 10, 2015 |
|
SHAHRUKH SHAMSHAD Vs. UNION OF INDIA AND ORS.
|
August 5, 2015 |
|
SHAILENDRA KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
July 29, 2015 |
|
SHAILENDRA KUMAR MISHRA Vs. UNION OF INDIA AND ORS.
|
July 14, 2015 |
|
SHAILENDRA KUMAR SRIVASTAVA Vs. BUNDELKHAND UNIVERSITY JHANSI
|
May 15, 2015 |
|
SHAILENDRA KUMAR TRIPATHI Vs. STATE OF U P
|
May 18, 2015 |
|
SHAILENDRA KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
August 3, 2015 |
|
SHAILESH BHUSHAN TRIPATHI Vs. UNION OF INDIA AND ORS.
|
December 3, 2015 |
|
SHAILESH KUMARI Vs. AMOD KUMAR SACHAN
|
November 6, 2015 |
|
SHAKEEL Vs. STATE OF U P
|
September 11, 2015 |
|
SHAKEEL AHMAD Vs. STATE OF U P & 3 OTHERS
|
September 30, 2015 |
|
SHAKEEL AHMAD SIDDIQUE Vs. STATE OF U P
|
February 10, 2015 |
|
SHAKIL AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 25, 2015 |
|
SHAKIL AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
SHAKIR HUSAIN Vs. STATE OF U P & 3 OTHERS
|
August 11, 2015 |
|
SHAKTI SWARUP NIGAM & ANR Vs. BAR COUNCIL OF U P & ANR
|
December 11, 2015 |
|
SHAKUNDER Vs. STATE
|
September 10, 2015 |
|
SHAKUNTALA Vs. BOARD OF REVENUE
|
February 16, 2015 |
|
SHAKUNTALA DEVI Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
SHAKUNTALA DEVI Vs. STATE OF U.P. AND ORS.
|
May 29, 2015 |
|
SHALINI TYAGI Vs. STATE OF U P
|
January 15, 2015 |
|
SHAMBHOO DAYAL Vs. STATE OF U P
|
May 27, 2015 |
|
SHAMBHOO NATH Vs. THE ADDL. DISTRICT JUDGE (FTC) AND 4 OTHERS
|
September 24, 2015 |
|
SHAMBHU Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION)LKO MANDAL LKO &ORS
|
July 2, 2015 |
|
SHAMBHU NATH Vs. D.D.C. AND ORS.
|
August 14, 2015 |
|
SHAMBHU NATH PANDEY Vs. STATE OF U.P. AND ORS.
|
September 18, 2015 |
|
SHAMBHU NATH PRAJAPATI AND ANOTHER Vs. RAN BAHADUR SINGH AND ANOTHER
|
July 17, 2015 |
|
SHAMEEM Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
SHAMIM KHAN Vs. ADIL HUSAIN AND ORS.
|
December 23, 2015 |
|
SHAMIM UI HASAN Vs. NADEEM AND ANR.
|
August 12, 2015 |
|
SHAMSHAD Vs. STATE OF U P
|
October 9, 2015 |
|
SHAMSHAD Vs. STATE OF U P
|
February 3, 2015 |
|
SHAMSHAD AND ORS. Vs. STATE
|
May 22, 2015 |
|
SHAMSHER BAHADUR Vs. STATE OF U P
|
April 23, 2015 |
|
SHAMSHER SINGH Vs. GENERAL MANAGER (PERSONNEL), PUNJAB AND SINDH BANK AND ORS.
|
August 21, 2015 |
|
SHANKAR @ GAURISHANKAR Vs. SADHANA NAYAK
|
February 26, 2015 |
|
SHANKAR LAL JATAV Vs. STATE OF U P & OTHERS
|
November 6, 2015 |
|
SHANKAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
January 13, 2015 |
|
SHANKER DAYAL DWIVEDI Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
|
SHANKER LAL Vs. STATE OF U P
|
May 11, 2015 |
|
SHANTEE DEVI AND OTHERS Vs. NATIONAL INSURANCE COMPANY LTD. AND ANOTHER
|
February 25, 2015 |
|
SHANTI DEVI Vs. RAM CHANDRA SINGH
|
April 10, 2015 |
|
SHANTI DEVI Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
SHANTI DEVI Vs. STATE OF U P AND 2 OTHERS
|
September 8, 2015 |
|
SHANTI DEVI Vs. SPECIAL JUDGE (E C ACT)
|
May 22, 2015 |
|
SHANTI DEVI Vs. RETURNING OFFICER (CONSTITUENCY 341 SALEMPUR) DEORIA AND ORS.
|
January 16, 2015 |
|
SHANTI DEVI Vs. ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
|
December 23, 2015 |
|
SHANTI DEVI AND ORS. Vs. D.D.C., VARANASI AND ORS.
|
March 13, 2015 |
|
SHANTI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
SHANTI KUMAR ASTHANA Vs. VISHNU KUMAR MISHRA
|
September 7, 2015 |
|
SHARAD GOYAL Vs. UNION OF INDIA
|
February 27, 2015 |
|
SHARDA DEVI AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 10, 2015 |
|
SHARDA PRASAD Vs. STATE OF U P AND OTHERS
|
October 5, 2015 |
|
SHARDA PRASAD AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION VARANASI AND ORS.
|
July 2, 2015 |
|
SHARDA PRASAD TIWARI Vs. STATE OF U.P. AND ORS.
|
March 26, 2015 |
|
SHARDUL RANJAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
|
September 8, 2015 |
|
SHARIF AHMAD AND ORS. Vs. FAIZ MOHAMMAD AND ORS.
|
August 21, 2015 |
|
SHARMA INTERNATIONAL PVT. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 26, 2015 |
|
SHARMILA PATEL Vs. U P STATE INDUSTRIAL DEVELOPMENT CORP LTD AND 2 ORS
|
April 16, 2015 |
|
SHARP CARBON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2015 |
|
SHARWAN YADAV Vs. STATE OF U P
|
April 17, 2015 |
|
SHASHI BHUSAN DUBEY Vs. STATE OF U P
|
February 3, 2015 |
|
SHASHI BHUSHAN ANAND @ TONI Vs. RAM DEVI
|
May 22, 2015 |
|
SHASHI JAIN & 2 OTHERS Vs. CENTRAL BANK KARMCHARI GRIH NIRMAN SAHKARI SAMITI & ANOTHER
|
July 22, 2015 |
|
SHASHI KANT Vs. STATE OF U.P. AND ORS.
|
May 29, 2015 |
|
SHASHI KANT DUBEY Vs. STATE OF U P & OTHERS
|
September 21, 2015 |
|
SHASHI KANT UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 26, 2015 |
|
SHASHI PRABHA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
December 1, 2015 |
|
SHATRUGHAN SINGH Vs. GAYATRI DEVI AND ANR.
|
March 19, 2015 |
|
SHAUKEEN Vs. ADDL DISRICT JUDGE (F T C ) J P NAARF & OTHERS
|
July 2, 2015 |
|
SHEELA DEVI Vs. STATE OF U.P. AND ORS.
|
May 4, 2015 |
|
SHEELA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 2, 2015 |
|
SHEIKH ABDULLAH & SONS Vs. UNION OF INDIA AND ORS
|
September 1, 2015 |
|
SHEKHAR RESORTS LTD AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 21, 2015 |
|
SHEKHAR TIWARI Vs. STATE OF U P
|
February 23, 2015 |
|
SHEKHU (DETENUE) AND ORS. Vs. DISTRICT MAGISTRATE AND ORS.
|
November 20, 2015 |
|
SHEO LAL AND ORS. Vs. STATE
|
December 17, 2015 |
|
SHEO LOCHAN TIWARI Vs. STATE OF U.P.
|
April 23, 2015 |
|
SHEO MURAT Vs. PRESIDING OFFICER, LABOUR COURT GORAKHPUR
|
May 29, 2015 |
|
SHEO MURAT RAI Vs. SITA RAM RAI
|
September 2, 2015 |
|
SHEO MURTI SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 5, 2015 |
|
SHEO PRASAD Vs. STATE OF U P
|
May 6, 2015 |
|
SHER SINGH Vs. STATE OF U.P. AND ORS.
|
January 12, 2015 |
|
SHER SINGH Vs. STATE OF U.P.
|
August 20, 2015 |
|
SHERWOOD COLLEGE OF PHARMACY Vs. STATE OF U.P. AND ORS.
|
November 6, 2015 |
|
SHIKHAR DEEP MISHRA Vs. UNION OF INDIA & OTHERS
|
December 15, 2015 |
|
SHIKHAR DEEP MISHRA Vs. UNION OF INDIA AND 3 ORS
|
December 22, 2015 |
|
SHIKSHA ENCLAVE COOPERATIVE HOUSING SOCIETY LTD & Vs. ASSISTANT HOUSING COMMISSIONER & ANR
|
October 16, 2015 |
|
SHIMLA DEVI Vs. STATE OF U.P. AND ORS.
|
July 9, 2015 |
|
SHITLA PRASAD Vs. GAYATRI DEVI
|
May 1, 2015 |
|
SHITLA SINGH AND ORS. Vs. STATE OF U.P.
|
August 20, 2015 |
|
SHIV ADHAR Vs. STATE OF U P
|
February 27, 2015 |
|
SHIV BHAWAN MISHRA Vs. STATE OF U P
|
March 19, 2015 |
|
SHIV BODHAN Vs. STATE OF U P
|
September 8, 2015 |
|
SHIV CHAND NIGAM Vs. STATE OF U P
|
February 6, 2015 |
|
SHIV CHARAN LAL SHARMA Vs. ALLAHABAD BANK A.M.U. BRANCH ALIGARH AND ORS.
|
May 6, 2015 |
|
SHIV GOVIND AND ORS. Vs. STATE OF U.P.
|
September 8, 2015 |
|
SHIV KUMAR Vs. STATE OF U.P. AND ORS.
|
August 3, 2015 |
|
SHIV KUMAR Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
SHIV KUMAR Vs. STATE OF U P
|
April 21, 2015 |
|
SHIV KUMAR Vs. STATE OF U.P.
|
February 19, 2015 |
|
SHIV KUMAR Vs. STATE OF U.P. AND ORS.
|
August 27, 2015 |
|
SHIV KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION, BAHRAICH AND ORS.
|
April 1, 2015 |
|
SHIV KUMAR AND 15 OTHERS Vs. STATE OF U P
|
February 24, 2015 |
|
SHIV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 5, 2015 |
|
SHIV KUMAR PATHAK AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 18, 2015 |
|
SHIV KUMAR RAM HARIJAN Vs. COMMITTEE OF MANAGEMENT JUNIOR HIGH SCHOOL
|
December 10, 2015 |
|
SHIV KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
|
November 4, 2015 |
|
SHIV KUMAR YADAV Vs. STATE OF U P AND ANOTHER
|
November 4, 2015 |
|
SHIV LAKHAN Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
SHIV LOCHAN SINGH KUSHWAHA Vs. D M & ANOTHER
|
September 17, 2015 |
|
SHIV MOHAN PANDEY @ BABLU Vs. STATE OF U P
|
September 24, 2015 |
|
SHIV NARAIN SHARMA AND 4 OTHERS Vs. UNION OF INDIA THRU INDIAN RAILWAY AND 55 OTHERS
|
November 3, 2015 |
|
SHIV NARAYAN GOSWAMI Vs. JAGDISH PRASAD GUPTA (DIED) & OTHERS
|
July 10, 2015 |
|
SHIV NATH Vs. STATE OF U P AND OTHERS
|
September 24, 2015 |
|
SHIV POOJAN AND 3 ORS. Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR DISTT. AMBEDKAR NAGAR & ORS.
|
September 29, 2015 |
|
SHIV POOJAN SINGH Vs. STATE OF U.P. AND ORS.
|
September 18, 2015 |
|
SHIV PRAKASH SINGH LAGHU MADHYAMIK & ANOTEHR Vs. STATE OF U P
|
September 16, 2015 |
|
SHIV PRASAD Vs. STATE OF U.P. AND ORS.
|
June 24, 2015 |
|
SHIV PRASAD Vs. CONSOLIDATION OFFICER TEHSIL BIKAPUR FAIZABAD
|
January 16, 2015 |
|
SHIV PRASAD SHARMA Vs. UNION OF INDIA AND ORS.
|
August 7, 2015 |
|
SHIV PRASAD SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
SHIV PRASAD SRIVASTAVA Vs. SMT. REKHA MISHA AND 3 OTHERS
|
December 14, 2015 |
|
SHIV PRASAD YADAV Vs. STATE OF U P
|
May 14, 2015 |
|
SHIV PRATAP @ SONU Vs. STATE OF U P
|
April 8, 2015 |
|
SHIV PUJAN RAM Vs. CENTRAL BEAURO OF INVESTIGATION,NEW DELHI
|
February 20, 2015 |
|
SHIV RAM Vs. BOARD OF REVENUE ALLD
|
January 28, 2015 |
|
SHIV RAM LODHI Vs. STATE OF U P
|
May 27, 2015 |
|
SHIV RAM MISHRA Vs. COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR
|
July 9, 2015 |
|
SHIV RAM SINGH Vs. STATE OF U.P. AND ORS.
|
July 27, 2015 |
|
SHIV RAM YADAV Vs. STATE OF U P
|
March 20, 2015 |
|
SHIV SAMPAT Vs. SUSHIL KUMAR AND ORS.
|
October 29, 2015 |
|
SHIV SARAN UPADHYAYA AND ORS. Vs. BAR COUNCIL OF U.P. AND ORS.
|
September 18, 2015 |
|
SHIV SEWAK PRASAD MISHRA Vs. STATE OF U P
|
January 13, 2015 |
|
SHIV SHAMBHU PICTURES PVT. LTD. Vs. LOKESHWAR PRASAD AND ORS.
|
September 11, 2015 |
|
SHIV SHANKAR LAL Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
SHIV SHANKAR MISHRA Vs. STATE OF U P
|
January 15, 2015 |
|
SHIV VEER SINGH BAHADAURIA Vs. STATE OF U P AND ANR
|
November 20, 2015 |
|
SHIV VILAS Vs. STATE OF U.P. AND ORS.
|
December 9, 2015 |
|
SHIVA AGARWAL (SHIVWANI) Vs. STATE OF U P
|
May 26, 2015 |
|
SHIVA KANT Vs. STATE OF U P
|
May 6, 2015 |
|
SHIVA KANT MISHRA Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2015 |
|
SHIVA NAND MAHARAJ Vs. STATE OF U.P. AND ORS.
|
January 15, 2015 |
|
SHIVAM Vs. STATE OF U P AND ANOTHER
|
July 24, 2015 |
|
SHIVAM RAJAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 12, 2015 |
|
SHIVAN GRAMODYOG SANSTHAN Vs. COMMISSIONER OF INCOME TAX
|
October 14, 2015 |
|
SHIVANI MOHAN Vs. STATE OF U.P. AND ORS.
|
April 28, 2015 |
|
SHIVANI MOHAN Vs. STATE OF U P & 4 OTHERS
|
April 29, 2015 |
|
SHIVCHAN Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
August 5, 2015 |
|
SHIVDEEN Vs. STATE OF U P
|
February 4, 2015 |
|
SHIVDHESHAR SINGH Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
|
SHIVENDRA SINGH @ BHOLA Vs. STATE OF U P
|
July 6, 2015 |
|
SHIVMURTY DEVI Vs. STATE OF U P
|
February 4, 2015 |
|
SHOBH NATH DUBEY Vs. TARA DEVI
|
July 27, 2015 |
|
SHOBHA CHAUHAN Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS
|
September 11, 2015 |
|
SHOBHA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 23, 2015 |
|
SHOBHA GOSWAMI Vs. STATE OF U.P. AND ORS.
|
May 27, 2015 |
|
SHOBHIT UNIVERSITY Vs. STATE OF U P
|
March 27, 2015 |
|
SHRAWAN KUMAR Vs. STATE OF U P
|
February 5, 2015 |
|
SHRAWAN SINGH @ SARWAN SINGH AND ANR Vs. STATE OF U P
|
August 27, 2015 |
|
SHREE AND ORS. Vs. STATE OF U.P.
|
August 27, 2015 |
|
SHREE BALAJI CONCAST P LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX, U P
|
November 4, 2015 |
|
SHREE BHAWANI PAPER MILLS LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 10, 2015 |
|
SHREE BIHARI FORGINS PVT. LTD. Vs. COMMISSIONER CENTRAL EXCISE AND ORS.
|
May 19, 2015 |
|
SHREE CEMENT LIMITED AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
SHREE KRISHNA AND ORS. Vs. STATE OF U.P.
|
October 1, 2015 |
|
SHREE RAM AND ORS. Vs. STATE OF U.P.
|
July 23, 2015 |
|
SHRI NAR NARAYAN PANDEY Vs. ADDITIONAL DISTRICT JUDGE, AND ANOTHER
|
January 12, 2015 |
|
SHRI RAM CHANDRA MISSION YOGASHRAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
SHRIKRISHNA Vs. STATE OF U P
|
May 19, 2015 |
|
SHRINIVAS PANDAY Vs. STATE OF U P AND 3 OTHERS
|
December 3, 2015 |
|
SHRIRAM GAUTAM Vs. CHAIRMAN/MANAGING DIRECTOR, PUNJAB NATIONAL BANK AND ORS.
|
November 6, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ALKA AND ORS.
|
March 24, 2015 |
|
SHRUTI DHAR TRIPATHI Vs. GOVERNMENT OF INDIA AND ANOTHER
|
July 9, 2015 |
|
SHUBHAM SINGH @ ROHIT SINGH Vs. STATE OF U P
|
July 16, 2015 |
|
SHUBHRA Vs. STATE OF U P
|
June 3, 2015 |
|
SHUSHILA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 29, 2015 |
|
SHUVEDAR Vs. STATE
|
November 4, 2015 |
|
SHWETA JAISWAL Vs. UNION OF INDIA
|
January 23, 2015 |
|
SHYAM BABU SAVITA Vs. STATE OF U P
|
February 5, 2015 |
|
SHYAM BIHARI Vs. STATE OF U P
|
March 27, 2015 |
|
SHYAM BIHARI AGRAWAL Vs. UNION OF INDIA AND ORS.
|
July 31, 2015 |
|
SHYAM FERROUS LTD. Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
SHYAM GUPTA Vs. STATE OF U.P.
|
November 3, 2015 |
|
SHYAM KISHOR Vs. ADDI COMMISSIONER, BAREILLY
|
July 7, 2015 |
|
SHYAM KUMAR Vs. STATE OF U P
|
September 17, 2015 |
|
SHYAM LAL Vs. STATE OF U P
|
February 3, 2015 |
|
SHYAM LAL YADAV Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
|
SHYAM NARAYAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 19, 2015 |
|
SHYAM NATH RAM Vs. STATE OF U.P. AND ORS.
|
December 18, 2015 |
|
SHYAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BAGHPAT AND ORS.
|
May 11, 2015 |
|
SHYAM SUNDER TAMOLI AND ORS. Vs. THE STATE
|
May 29, 2015 |
|
SHYAMA CHATURVEDI Vs. STATE OF U.P.
|
November 27, 2015 |
|
SHYAMA RANJAN DIXIT Vs. DISTRICT MAGISTRATE, ETAWAH AND ORS.
|
April 23, 2015 |
|
SHYAMA SINGH Vs. SARV DEO SINGH AND ORS.
|
August 24, 2015 |
|
SHYAMRATHI Vs. D.D.C. AND ORS.
|
April 1, 2015 |
|
SHYAMU Vs. STATE OF U.P.
|
October 15, 2015 |
|
SHYAMU Vs. STATE OF U P
|
April 10, 2015 |
|
SHYODAN SINGH Vs. STATE OF U.P. AND ORS.
|
August 13, 2015 |
|
SIDDHARTH BANSAL Vs. STATE OF UTTAR PRADESH
|
February 19, 2015 |
|
SINGER INDIA LIMITED Vs. LIFE INSURANCE CORP OF INDIA
|
July 21, 2015 |
|
SIPAHI LAL Vs. STATE OF U P AND 3 OTHERS
|
April 9, 2015 |
|
SIRAJ UDDIN KHAN Vs. UNITED INDIA INSURANCE CO LTD
|
December 2, 2015 |
|
SITA DEVI @ SAVITA @ SITA UPADHYAY Vs. STATE OF U P
|
January 22, 2015 |
|
SITA RAM Vs. CONSOLIDATION COMMISSIONER AND ORS.
|
March 13, 2015 |
|
SITA RAM AND 6 ORS Vs. STATE OF U P & 4 ORS
|
September 14, 2015 |
|
SIYA DEVI Vs. D.D.C. AND ORS.
|
March 11, 2015 |
|
SIYA JANKI Vs. STATE OF U P
|
April 17, 2015 |
|
SIYA RAM Vs. STATE OF U P
|
January 7, 2015 |
|
SIYARAM SONI Vs. STATE OF U P
|
March 31, 2015 |
|
SKI CARBON BLACK (INDIA) PRIVATE LIMITED Vs. STATE OF U P
|
February 2, 2015 |
|
SMITA SINGH Vs. STATE OF U P
|
April 20, 2015 |
|
SMITA TRIPATHI Vs. VIKRAM SINGH
|
October 8, 2015 |
|
SMT. ANGOORI BEGUM AND 6 OTHERS Vs. MOHAMMAD MASROOR KHAN
|
December 14, 2015 |
|
SMT. ANOKHI DEVI & 3 OTHERS Vs. BABU
|
April 15, 2015 |
|
SMT. ARCHANA Vs. STATE OF U.P. AND ANOTHER
|
September 11, 2015 |
|
SMT. B. DEVI (BASANTI DEVI) Vs. STATE OF U.P. & OTHERS
|
November 27, 2015 |
|
SMT. JAMILA KHATOON (SINCE DECEASED) BY L.RS. Vs. RAM NIWAS GUPTA
|
November 6, 2015 |
|
SMT. JYOTI DEVI Vs. SHRI BANWARI LAL
|
February 4, 2015 |
|
SMT. KAMLA DEVI Vs. SRI SURYAKANT JALAN & OTHERS
|
May 29, 2015 |
|
SMT. KAMLA VARMA W/O LATE M.P. VARMA & ORS. Vs. UNION OF INDIA THRU SECRETARY DEFENCE SOUTH BLOCK & ORS.
|
May 11, 2015 |
|
SMT. KUSUM YADAV & ANOTHER Vs. STATE OF U.P.
|
November 4, 2015 |
|
SMT. MAMTA SRIVASTAVA Vs. VIKAS TANDON & 3 OTHERS
|
September 30, 2015 |
|
SMT. MUNNI DEVI @ MAMTA AGARWAL Vs. VEER PAL SINGH
|
December 21, 2015 |
|
SMT. MUSARRAT JAHAN & ANOTHER Vs. SMT. RAJANI DEVI & 3 OTHERS
|
February 18, 2015 |
|
SMT. RAFIQA BEGUM Vs. ABDUL SALAM AND 4 ORS.
|
October 16, 2015 |
|
SMT. SAROJ DEVI NAD Vs. ROYAL SUNDARAM ALIANCE INSURANCE CO. LTD.
|
October 8, 2015 |
|
SMT. SHAJAHAN BEGUM Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE AND 2 OTHERS
|
December 10, 2015 |
|
SMT. SHANTI DEVI Vs. ADARSH BAL NIKETAN THROUGH MANAGER
|
January 28, 2015 |
|
SMT. SMRITI SHARMA Vs. DY. DIRECTOR OF CONSOLIDATION, JHANSI AND OTHERS
|
May 29, 2015 |
|
SMT. SONAM SARRAF Vs. STATE OF U.P. AND ANOTHER
|
April 7, 2015 |
|
SMT.MAMTA GUPTA Vs. RAMESH CHANDRA GUPTA
|
December 17, 2015 |
|
SOBARAN SINGH Vs. STATE OF U P
|
July 7, 2015 |
|
SOBHNATH DUBE Vs. R P MISHRA
|
July 3, 2015 |
|
SOHAN LAL Vs. ADDL DISTRICT & SESSIONS JUDGE COURT NO. 9 LUCKNOW
|
January 27, 2015 |
|
SOHAN LAL Vs. D.D.C., BAREILLY AND ORS.
|
September 4, 2015 |
|
SOHAN LAL Vs. STATE OF U P
|
April 7, 2015 |
|
SOM DUTT & OTHERS Vs. JAG MOHAN LAL
|
July 23, 2015 |
|
SOM FRAGRANCES PRIVATE LTD KANPUR Vs. RISING SUN FOOD PRODUCTS PVT LTD
|
May 4, 2015 |
|
SOMVEER AND 11 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 3, 2015 |
|
SOMVRAT Vs. STATE OF U P
|
September 9, 2015 |
|
SOMWATI Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
|
SON KALI AND ANOTHER Vs. STATE OF U P
|
September 23, 2015 |
|
SON SHAH Vs. STATE OF U P AND 2 OTHERS
|
July 13, 2015 |
|
SONA DEVI Vs. M.D., U.P. POWER CORPORATION LTD. AND ORS.
|
December 16, 2015 |
|
SONA DEVI Vs. HAKIMUDDIN AND OTHERS
|
September 4, 2015 |
|
SONA DEVI @ ANOTHER Vs. STATE OF U P
|
March 27, 2015 |
|
SONI @ SNEHLATA Vs. STATE OF U P
|
May 12, 2015 |
|
SONIA GUPTA Vs. V C , C C S UNIVERSITY AND OTHERS
|
November 20, 2015 |
|
SONU Vs. STATE OF U P
|
October 9, 2015 |
|
SONU Vs. STATE OF UTTAR PRADESH
|
August 28, 2015 |
|
SONU Vs. STATE OF U P
|
January 8, 2015 |
|
SONU Vs. STATE OF U.P.
|
September 22, 2015 |
|
SONU KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
July 22, 2015 |
|
SONU TOMAR @ MOHIT TOMAR Vs. STATE OF U P
|
March 27, 2015 |
|
SONY INDIA PVT LTD Vs. STATE OF U P
|
February 10, 2015 |
|
SONY INDIA PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
November 18, 2015 |
|
SRI DURGA JI DEGREE COLLEGE, CHANDESHAR AND ORS. Vs. COLLECTOR/DIST. D.D.C., AZAMGARH AND ORS.
|
December 16, 2015 |
|
SRI GURUDWARA COMMITTEE CHAKERI AERODRUM Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
|
SRI JAIN DHARM PARVARDHANI SABHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 14, 2015 |
|
SRI JAIN DHARM PARVARDHANI SABHA DALIGAN LKO. AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 2, 2015 |
|
SRI RAM Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, UTTAR PRADESH POWER CORPORATION LTD. AND ORS.
|
December 23, 2015 |
|
SRIKANT TRIPATHI Vs. STATE OF U.P. & ORS.
|
December 8, 2015 |
|
SRIRAM PRASAD & ANOTHER Vs. STATE OF U.P. & 3 OTHERS
|
July 29, 2015 |
|
SRISTI CHAURASIYA Vs. FAIZ MOHAMMAD AND ORS.
|
May 4, 2015 |
|
ST. JOSEPHS COLLEGE Vs. DY. LABOUR COMMISSIONER
|
September 1, 2015 |
|
ST. JOSEPHS COLLEGE AND ORS. Vs. APPELLATE AUTHORITY/ DEPUTY LABOUR COMMISSIONER AND ORS.
|
August 19, 2015 |
|
ST. PAULS SECONDARY SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
STAR PAPERS MILLS LTD Vs. STATE OF U P
|
July 8, 2015 |
|
STATE Vs. BHASKAR PRATAP SINGH
|
February 25, 2015 |
|
STATE Vs. KAILASH NATH
|
August 5, 2015 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. PRADEEP KUMAR SHARMA AND ORS.
|
September 10, 2015 |
|
STATE BANK OF INDIA Vs. GIRISH CHAND GOYAL
|
January 12, 2015 |
|
STATE BANK OF INDIA Vs. SARLA AGARWAL
|
April 27, 2015 |
|
STATE BANK OF INDIA Vs. PRESTIGE LIGHT LTD. AND ORS.
|
December 10, 2015 |
|
STATE BANK OF INDIA AND ANOTHER Vs. GYAN CHADNRA MOGHA (SINCE DECEASED) AND 3 ORS
|
November 27, 2015 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT, MIRZAPUR & ANOTHER
|
December 21, 2015 |
|
STATE OF U P Vs. SUNDARI & OTHERS
|
September 24, 2015 |
|
STATE OF U P Vs. RAJENDRA KUMAR AND ANOTHER
|
September 15, 2015 |
|
STATE OF U P Vs. BHAGAT SINGH AND ANR
|
August 10, 2015 |
|
STATE OF U P Vs. VAIBHAV SINGH
|
May 8, 2015 |
|
STATE OF U P Vs. VIRENDRA PRATAP SINGH
|
May 29, 2015 |
|
STATE OF U P Vs. VIPIN KUMAR
|
May 8, 2015 |
|
STATE OF U P Vs. UDAY NARAIN SACHAN
|
May 15, 2015 |
|
STATE OF U P Vs. SACHIN KUMAR
|
May 8, 2015 |
|
STATE OF U P Vs. JANMEJAY SINGH
|
May 8, 2015 |
|
STATE OF U P Vs. ONKAR SINGH
|
May 25, 2015 |
|
STATE OF U P Vs. RAKESH GAUTAM
|
May 8, 2015 |
|
STATE OF U P Vs. HARI PRASAD
|
April 29, 2015 |
|
STATE OF U P Vs. RAMESHWAR
|
April 17, 2015 |
|
STATE OF U P Vs. RAJ BAHADUR
|
April 18, 2015 |
|
STATE OF U P Vs. ARUN KUMAR SINGH
|
April 15, 2015 |
|
STATE OF U P Vs. VIJAY KUMAR TEWARI
|
April 9, 2015 |
|
STATE OF U P Vs. PRABHAT KUMAR
|
April 9, 2015 |
|
STATE OF U P Vs. PASHUPATI NATH SINGH
|
April 9, 2015 |
|
STATE OF U P Vs. KARAN JIT SINGH ALIAS LADI
|
April 10, 2015 |
|
STATE OF U P Vs. RAM ADHAR SINGH
|
February 11, 2015 |
|
STATE OF U P Vs. MEHMOODALI S/O HAJI AHMAD ALI
|
January 8, 2015 |
|
STATE OF U P Vs. ACHAL SINGH
|
February 10, 2015 |
|
STATE OF U P Vs. KANCHAN LATA TRIPATHI
|
September 23, 2015 |
|
STATE OF U P Vs. VINAY YADAV
|
February 4, 2015 |
|
STATE OF U P Vs. SEVARAM
|
May 28, 2015 |
|
STATE OF U P Vs. VIVEKANAND SINGH
|
May 29, 2015 |
|
STATE OF U P Vs. ONKAR SINGH
|
May 27, 2015 |
|
STATE OF U P Vs. RAM PATI YADAV
|
February 24, 2015 |
|
STATE OF U P Vs. SUNDAR LAL
|
March 20, 2015 |
|
STATE OF U P & ANOTHER Vs. VEER MOTORS FINANCE, PVT LTD & ANOTHER
|
December 7, 2015 |
|
STATE OF U P AND ORS Vs. JAGROOP SINGH AND ORS
|
February 5, 2015 |
|
STATE OF U P PRIN SECY HOME DEPTT LKO & 3 ORS Vs. JAI KISHORE SINGH
|
April 23, 2015 |
|
STATE OF U.P Vs. VIJAY PRAKASH AND ORS.
|
April 29, 2015 |
|
STATE OF U.P AND ORS. Vs. RAM SHANKER AND ORS.
|
March 25, 2015 |
|
STATE OF U.P. Vs. THE ADDL. COMMISSIONER (J) AND ORS.
|
April 15, 2015 |
|
STATE OF U.P. Vs. SACHCHIDANAND GUPTA AND ORS.
|
July 29, 2015 |
|
STATE OF U.P. Vs. SAIFI ABDUL HASAN NIMACHWALA
|
December 11, 2015 |
|
STATE OF U.P. Vs. PERMANENT LOK ADALAT, AZAMGARH AND ORS.
|
August 7, 2015 |
|
STATE OF U.P. Vs. BAIJ NATH PRASAD
|
May 19, 2015 |
|
STATE OF U.P. Vs. SHAMBHU NATH YADAV
|
January 17, 2015 |
|
STATE OF U.P. Vs. HARNAM SINGH
|
March 24, 2015 |
|
STATE OF U.P. Vs. IMRAN
|
April 23, 2015 |
|
STATE OF U.P. Vs. SHANE HAIDER AND ORS.
|
January 30, 2015 |
|
STATE OF U.P. Vs. SURYAMANI SINGH AND ORS.
|
May 8, 2015 |
|
STATE OF U.P. Vs. MERAJ AND ORS.
|
April 10, 2015 |
|
STATE OF U.P. Vs. SHAHJAD AND ORS.
|
April 16, 2015 |
|
STATE OF U.P. Vs. NASIM KHAN AND ORS.
|
January 28, 2015 |
|
STATE OF U.P. Vs. HAKIM SINGH
|
April 18, 2015 |
|
STATE OF U.P. Vs. RESHMANI
|
July 11, 2015 |
|
STATE OF U.P. Vs. NASEEM AHMAD AND ANOTHER
|
September 17, 2015 |
|
STATE OF U.P. Vs. RAJEEV KULSHRESHTHA
|
November 3, 2015 |
|
STATE OF U.P. Vs. DAIYA CHARITABLE SOCIETY
|
April 8, 2015 |
|
STATE OF U.P. Vs. VIJAI KUMAR MISHRA AND ORS.
|
December 16, 2015 |
|
STATE OF U.P. Vs. PRESIDING OFFICER LABOUR COURT AND ORS.
|
April 22, 2015 |
|
STATE OF U.P. Vs. RIYAZ ALI
|
July 15, 2015 |
|
STATE OF U.P. Vs. HARISH CHANDRA AND ORS.
|
July 6, 2015 |
|
STATE OF U.P. Vs. CHANDRAMA AND ORS.
|
July 20, 2015 |
|
STATE OF U.P. Vs. TAUFIQ RIZVI
|
October 6, 2015 |
|
STATE OF U.P. Vs. BALBIR SINGH AND ORS.
|
September 15, 2015 |
|
STATE OF U.P. Vs. RANI RAJENDRI KUMAR
|
May 19, 2015 |
|
STATE OF U.P. AND ORS. Vs. AJEET KUMAR SHAHI
|
October 5, 2015 |
|
STATE OF U.P. AND ORS. Vs. COMMITTEE OF MANAGEMENT, SUKHPAL INTERMEDIATE COLLEGE AND ORS.
|
May 12, 2015 |
|
STATE OF U.P. AND ORS. Vs. HEM LATA AND ORS.
|
October 1, 2015 |
|
STATE OF U.P. AND ORS. Vs. RAJENDRA SINGH AND ORS.
|
May 11, 2015 |
|
STATE OF U.P. AND ORS. Vs. SRI RAM
|
September 16, 2015 |
|
STATE OF U.P. AND ORS. Vs. RAJ KARAN AND ORS.
|
September 1, 2015 |
|
STATE OF U.P. AND ORS. Vs. P.O. LABOUR COURT AND ORS.
|
April 7, 2015 |
|
STATE OF U.P. AND ORS. Vs. RAJ KUMAR SINGH
|
March 26, 2015 |
|
STATE OF U.P. AND ORS. Vs. ARUN KUMAR YADAV
|
December 16, 2015 |
|
STATE OF U.P. AND ORS. Vs. DEVESH KUMAR OJHA AND ORS.
|
January 15, 2015 |
|
STATE OF U.P. AND ORS. Vs. ANIL KUMAR BHARTI
|
May 28, 2015 |
|
STATE OF U.P. AND ORS. Vs. RAJ SURYA PRATAP SINGH CHAUHAN
|
May 8, 2015 |
|
STATE OF U.P. AND ORS. Vs. PANKAJ KUMAR
|
May 6, 2015 |
|
STATE OF U.P. AND ORS. Vs. YOGENDRA NATH SINGH
|
July 7, 2015 |
|
STATE OF U.P. AND ORS. Vs. RAM PRASAD AND ORS.
|
April 1, 2015 |
|
STATE OF U.P. AND ORS. Vs. TARKESHWAR NATH SINGH AND ORS.
|
March 23, 2015 |
|
STATE OF U.P. AND ORS. Vs. RANA SHAMSHER SINGH
|
January 17, 2015 |
|
STATE OF U.P. AND ORS. Vs. KUNWAR SINGH AND ORS.
|
April 30, 2015 |
|
STATE OF U.P. AND ORS. Vs. RAM NAGINA LAL SRIVASTAVA
|
August 27, 2015 |
|
STATE OF U.P. AND ORS. Vs. ROOP CHANDRA
|
November 19, 2015 |
|
STATE OF U.P. AND ORS. Vs. SHYAM PRAKASH
|
October 16, 2015 |
|
STATE OF U.P. AND ORS. Vs. CHHIDDI AND ORS.
|
September 24, 2015 |
|
STATE OF U.P. AND ORS. Vs. KAMLESH KUMAR SINGH AND ORS.
|
October 12, 2015 |
|
STATE OF U.P. AND ORS. Vs. KEDAR NATH AND ORS.
|
September 15, 2015 |
|
STATE OF U.P. AND ORS. Vs. REGISTERED SOCIETY, BRAJ GRAM SEWA MANDAL
|
February 6, 2015 |
|
STATE OF U.P. AND ORS. Vs. DURVIJAY SINGH
|
July 21, 2015 |
|
STATE OF U.P. AND ORS. Vs. STATE PUBLIC SERVICE TRIBUNAL AND ORS.
|
July 23, 2015 |
|
STATE OF U.P. AND ORS. Vs. PREM MILAN TIWARI
|
March 25, 2015 |
|
STATE OF U.P. THROUGH D.M. AND ANOTHER Vs. SRI KAILASH NARAIN TANDON AND ANOTHER
|
February 3, 2015 |
|
STATE OF UP AND ORS. Vs. RAMESH CHANDRA TIWARI AND ORS.
|
August 20, 2015 |
|
SUBEDAR @ SUBEDAR HARIJAN Vs. STATE OF U P
|
November 4, 2015 |
|
SUBHARTI K.K.B. CHARITABLE TRUST AND ORS. Vs. COUNSELING BOARD AND ORS.
|
September 30, 2015 |
|
SUBHASH & OTHERS; TARSEN @ TRISEN & ANOTHER Vs. STATE OF U P
|
July 14, 2015 |
|
SUBHASH CHAND Vs. STATE OF U P
|
May 18, 2015 |
|
SUBHASH CHANDRA Vs. STATE OF U.P. AND ORS.
|
August 19, 2015 |
|
SUBHASH CHANDRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
|
November 20, 2015 |
|
SUBHASH CHANDRA TIWARI Vs. STATE OF U P AND OTHERS
|
October 14, 2015 |
|
SUBHASH CHAUBEY Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
January 21, 2015 |
|
SUBHASH DUBEY Vs. CIVIL JUDGE (SENIOR DIVISION) & 2 OTHERS
|
August 5, 2015 |
|
SUBHASH DUBEY Vs. A D M (F & R)
|
May 8, 2015 |
|
SUBINA RIZVI Vs. STATE OF U.P. AND ORS.
|
November 4, 2015 |
|
SUCHITA YADAV Vs. STATE OF U P AND 2 OTHERS
|
October 29, 2015 |
|
SUCHITRA MITRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 19, 2015 |
|
SUDEVI Vs. STATE OF U P
|
May 8, 2015 |
|
SUDHA VERMA Vs. STATE OF U P AND 4 OTHERS
|
September 16, 2015 |
|
SUDHAKAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
|
May 1, 2015 |
|
SUDHANSHU PRAKASH MISHRA Vs. UNION OF INDIA AND 6 OTHERS
|
September 16, 2015 |
|
SUDHIR Vs. STATE OF U P
|
May 15, 2015 |
|
SUDHIR Vs. STATE OF U.P.
|
August 7, 2015 |
|
SUDHIR AGARWAL Vs. MADAN MOHAN SHARMA
|
December 22, 2015 |
|
SUDHIR AGARWAL Vs. SHAKIR KHAN
|
April 18, 2015 |
|
SUDHIR BANSAL Vs. GIRISH BANSAL
|
May 26, 2015 |
|
SUDHIR KUMAR Vs. IMRAN
|
May 22, 2015 |
|
SUDHIR KUMAR AND ORS. Vs. STATE OF U.P.
|
July 20, 2015 |
|
SUDHIR KUMAR BAJPAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 9, 2015 |
|
SUDHIR KUMAR GOSHWAMI Vs. ADDL DISTT MAGISTRATE & OTHERS
|
December 9, 2015 |
|
SUDHIR KUMAR GOYAL Vs. SATYENDRA KUMAR JOSHI AND ORS.
|
July 13, 2015 |
|
SUDHIR PANDEY Vs. STATE OF U P
|
September 16, 2015 |
|
SUDHIR SAHAI Vs. STATE OF U P
|
July 2, 2015 |
|
SUGHAR SINGH Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
SUGREEV Vs. STATE OF U P
|
March 27, 2015 |
|
SUGRIV VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 24, 2015 |
|
SUGRIV YADAV Vs. STATE OF U P & ANOTHER
|
August 7, 2015 |
|
SUHAIL Vs. STATE OF U P
|
February 23, 2015 |
|
SUJAN SINGH Vs. STATE OF U P & 5 OTHERS
|
September 2, 2015 |
|
SUKH DEVI Vs. BOARD OF REVENUE U P LUCKNOW
|
April 6, 2015 |
|
SUKHAI SINGH Vs. STATE OF U P
|
May 29, 2015 |
|
SUKHBIR AND ORS. Vs. STATE OF U.P.
|
December 11, 2015 |
|
SUKHBIR SINGH Vs. DY DIRECTOR OF CONSOLIDATION, MEERUT
|
August 14, 2015 |
|
SUKHDEI Vs. D D C, MAU CAMP, GHAZIPUR
|
January 23, 2015 |
|
SUKHDEV SINGH & ANOTHER Vs. DY DIRECTOR OF CONSOLIDATION, JHANSI CAMP JALAUN &
|
December 16, 2015 |
|
SUKHIA Vs. D D C
|
April 28, 2015 |
|
SUKHVINDER SINGH ALIAS SUKHMANDER SINGH Vs. STATE OF U P
|
May 5, 2015 |
|
SUKHVIR SINGH Vs. STATE OF U P
|
March 27, 2015 |
|
SUKKHU PRASAD SAROJ Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
SUKRAM PAL & ANOTHER Vs. STATE OF U P
|
September 16, 2015 |
|
SULTAN SINGH TOMAR Vs. NEW OKHALA INDUSTRIES DEVELOPMENT AUTHORITY AND AN
|
October 1, 2015 |
|
SUMAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 28, 2015 |
|
SUMAN GUPTA Vs. COMMISSIONER/CHAIRMAN, AGRA DEVP AUTHORITY
|
April 15, 2015 |
|
SUMAN KUMARI Vs. NEW INDIA ASSURANCE CO LTD
|
April 18, 2015 |
|
SUMEDHA YADAV Vs. C.B.I., A.C.U. VI
|
August 27, 2015 |
|
SUMITRA @ SUMIRTA Vs. STATE OF U P
|
April 16, 2015 |
|
SUNDAR LAL Vs. D.D.C., SITAPUR AND ORS.
|
November 17, 2015 |
|
SUNDARA DEVI AND ORS. Vs. RAM ADHAR AND ORS.
|
April 20, 2015 |
|
SUNDER LAL Vs. STATE OF U P
|
April 20, 2015 |
|
SUNDER LAL JAISWAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 15, 2015 |
|
SUNEEL GALGOTIA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 23, 2015 |
|
SUNEEL KUMAR Vs. THE DISTRICT JUDGE, LUCKNOW
|
June 10, 2015 |
|
SUNEEL KUMAR SETH Vs. IFFCO TOKEO GENERAL INSURANCE COMPANY LTD. AND ORS.
|
July 22, 2015 |
|
SUNIL CHAUHAN Vs. C.B.I. SC-II
|
August 21, 2015 |
|
SUNIL KUMAR Vs. STATE OF U P
|
May 11, 2015 |
|
SUNIL KUMAR Vs. UNION OF INDIA AND ORS.
|
March 25, 2015 |
|
SUNIL KUMAR BHARALA Vs. STATE OF U.P. AND ORS.
|
April 7, 2015 |
|
SUNIL KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
|
April 6, 2015 |
|
SUNIL KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
September 1, 2015 |
|
SUNIL MISHRA Vs. STATE OF U.P. AND ORS.
|
April 3, 2015 |
|
SUNIL PAL Vs. STATE OF U P
|
August 28, 2015 |
|
SUNIL TIWARI Vs. STATE OF U.P.
|
December 16, 2015 |
|
SUNITA Vs. STATE OF U.P.
|
January 23, 2015 |
|
SUNITA Vs. NANHAKAU RAM YADAV AND ORS.
|
February 19, 2015 |
|
SUNITA GUPTA Vs. SATYAWATI DEVI
|
January 22, 2015 |
|
SUNITA SHARMA Vs. STATE OF U P
|
May 4, 2015 |
|
SUNITA SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 25, 2015 |
|
SUNITA SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 11, 2015 |
|
SUNITA SINGH Vs. STATE OF U.P. AND ORS.
|
December 21, 2015 |
|
SUNITA SRIVASTAVA Vs. NEW & RENEWABLE ENERGY DEVELOPMENT AGENCY UP VIBHUTI AND ORS.
|
November 2, 2015 |
|
SUNNY PACKAGERS PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
July 28, 2015 |
|
SUPER BHOOTPURVA SAINIK SURAKSHA SAMITI Vs. U.P.S.R.T.C. AND ORS.
|
April 29, 2015 |
|
SUPER CASSETTE INDUSTRIES LTD. Vs. COMMISSIONER OF TRADE TAX
|
January 17, 2015 |
|
SUPER HOUSE LTD. Vs. UNION OF INDIA
|
April 30, 2015 |
|
SUPRABHA TYAGI Vs. STATE OF U.P. AND ORS.
|
August 10, 2015 |
|
SURAJ BHAN Vs. MADAN KUMAR BANSAL AND ORS.
|
October 12, 2015 |
|
SURENDRA Vs. STATE OF U.P.
|
November 20, 2015 |
|
SURENDRA Vs. STATE OF U.P.
|
November 26, 2015 |
|
SURENDRA BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
|
May 28, 2015 |
|
SURENDRA CHANDRA BHARTIYA & CO. Vs. COMMITTEE OF MANAGEMENT, DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
|
July 9, 2015 |
|
SURENDRA CHAUDHARY Vs. STATE OF U P
|
July 3, 2015 |
|
SURENDRA DUBEY AND ORS. Vs. STATE OF U.P.
|
March 13, 2015 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
May 27, 2015 |
|
SURENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
|
April 28, 2015 |
|
SURENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
March 27, 2015 |
|
SURENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 27, 2015 |
|
SURENDRA KUMAR KANWAT Vs. UNION OF INDIA AND ORS.
|
October 26, 2015 |
|
SURENDRA KUMAR KANWAT Vs. UNION OF INDIA AND 5 OTHERS
|
September 7, 2015 |
|
SURENDRA KUMAR LAL Vs. STATE OF U P
|
February 5, 2015 |
|
SURENDRA KUMAR SAXENA Vs. STATE OF U P
|
April 23, 2015 |
|
SURENDRA KUMAR TAYAL Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
SURENDRA KUMAR VERMA Vs. STATE U.P.
|
December 4, 2015 |
|
SURENDRA NATH PANDEY Vs. STATE OF U P
|
May 14, 2015 |
|
SURENDRA PAL Vs. STATE OF U.P. AND ORS.
|
December 17, 2015 |
|
SURENDRA PRASAD DIXIT AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 23, 2015 |
|
SURENDRA SINGH Vs. D.D.C., BADAUN AND ORS.
|
February 27, 2015 |
|
SURENDRA SINGH Vs. NEW OKHALA INDUSTRIES DEVELOPMENT AUTHORITY AND AN
|
October 1, 2015 |
|
SURENDRA SINGH Vs. STATE OF U.P.
|
September 4, 2015 |
|
SURENDRA SINGH Vs. ADDITIONAL COMMISSIONER (IIND), VARANASI AND ORS.
|
April 24, 2015 |
|
SURENDRA SINGH Vs. BOARD OF REVENUE U P AGRA
|
March 24, 2015 |
|
SURENDRA SINGH Vs. BOARD OF REVENUE U P AGRA
|
March 23, 2015 |
|
SURENDRA SINGH AND ORS. Vs. STATE OF U.P.
|
December 2, 2015 |
|
SURENDRA SINGH AND ORS. Vs. D.D.C., KUSHINAGAR AND ORS.
|
October 1, 2015 |
|
SURESH Vs. STATE OF U.P.
|
August 25, 2015 |
|
SURESH AND ORS. Vs. STATE OF U.P.
|
November 17, 2015 |
|
SURESH AND ORS. Vs. STATE OF U.P.
|
November 20, 2015 |
|
SURESH CHAND ARORA Vs. STATE OF U P & 4 OTHERS
|
August 13, 2015 |
|
SURESH CHAND GUPTA Vs. ADD. JUDGE SMALL CAUSE COURT/PRES. AUTHORITY, AGRA & 2 OTHERS
|
December 1, 2015 |
|
SURESH CHAND SONKAR Vs. U P PUBLIC SERVICE COMMISSION
|
March 27, 2015 |
|
SURESH CHANDRA Vs. SATE OF U P
|
January 9, 2015 |
|
SURESH CHANDRA Vs. RADHEY SHYAM AGRAWAL
|
April 15, 2015 |
|
SURESH CHANDRA GUPTA Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
SURESH CHANDRA JAIN Vs. KRISHNA VERMA
|
May 22, 2015 |
|
SURESH CHANDRA MISHRA Vs. STATE OF U.P. AND ORS.
|
August 7, 2015 |
|
SURESH CHANDRA PANDEY Vs. STATE OF U.P. AND ORS.
|
April 21, 2015 |
|
SURESH CHANDRA TRIPATHI Vs. STATE OF U P
|
April 28, 2015 |
|
SURESH JAISWAL Vs. STATE OF U.P. AND ORS.
|
September 29, 2015 |
|
SURESH KUMAR AWASTHI Vs. SMT. RAGHUBIR DAI
|
April 13, 2015 |
|
SURESH KUMAR KANNAUJIA Vs. STATE OF U.P. AND ORS.
|
December 14, 2015 |
|
SURESH KUMAR MISHRA Vs. STATE OF U P
|
March 20, 2015 |
|
SURESH KUMAR SONKAR Vs. STATE OF U.P.
|
July 21, 2015 |
|
SURESH PAL Vs. STATE OF U P & ANOTHER
|
July 27, 2015 |
|
SURESH PRASAD SINGH Vs. STATE OF U.P. AND ORS.
|
October 30, 2015 |
|
SURESH SHARMA Vs. STATE OF U.P.
|
December 21, 2015 |
|
SURESH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
SURESH SINGH AND ORS. Vs. STATE OF U.P.
|
August 10, 2015 |
|
SURESH SINGH YADAV Vs. DESH DEPAK SACHDEVA
|
August 6, 2015 |
|
SURINDER LUBANA Vs. NONCONVENTIONAL ENERGY DEVELOPMENT AGENCY (NEDA) LKO. AND ORS.
|
November 2, 2015 |
|
SURJEET SINGH AND ORS. Vs. RAJ KUMAR GUPTA AND ORS.
|
July 10, 2015 |
|
SURVENDRA KUMAR @ SUNIL KUMAR & ANOTHER Vs. STATE OF U P
|
September 17, 2015 |
|
SURYA BHAN KARWARIYA Vs. STATE OF U.P.
|
August 26, 2015 |
|
SURYA BHANU Vs. STATE OF U.P. AND ORS.
|
November 17, 2015 |
|
SURYA DUTT Vs. SURESH CHANDRA
|
November 6, 2015 |
|
SURYA KANT MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 12, 2015 |
|
SURYA NARAIN MISHRA Vs. STATE OF U.P. AND ORS.
|
July 21, 2015 |
|
SURYA NARAYAN @ SHIV NARAYAN Vs. STATE OF U P
|
July 6, 2015 |
|
SURYA PRAKASH AND ORS. Vs. AYODHYA PRASAD
|
May 1, 2015 |
|
SURYA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
July 5, 2015 |
|
SURYA PRATAP SINGH Vs. STATE OF U P
|
May 7, 2015 |
|
SURYABALI Vs. D.D.C., AZAMGARH AND ORS.
|
September 28, 2015 |
|
SURYAKANT Vs. STATE OF U P
|
March 20, 2015 |
|
SURYAMANI Vs. STATE OF U P AND OTHERS
|
December 7, 2015 |
|
SURYANSH TRIVEDI Vs. STATE OF U.P. AND ORS.
|
September 3, 2015 |
|
SUSHIL AGGARWAL S/O LATE J P AGGARWAL Vs. STATE OF U P
|
January 15, 2015 |
|
SUSHIL DEVI Vs. TEHSILDAR ALAPUR, DISTT. AMBEDKAR NAGAR AND ORS.
|
July 21, 2015 |
|
SUSHIL GIRI Vs. STATE OF U P
|
May 29, 2015 |
|
SUSHIL KUMAR Vs. STATE OF U.P. AND ORS.
|
April 2, 2015 |
|
SUSHIL KUMAR Vs. STATE OF U P
|
April 8, 2015 |
|
SUSHIL KUMAR AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
August 21, 2015 |
|
SUSHIL KUMAR GUPTA Vs. KRISHNA DEVI AND ORS.
|
September 29, 2015 |
|
SUSHIL KUMAR MISHRA Vs. STATE OF U P AND 2 ORS
|
May 4, 2015 |
|
SUSHIL KUMAR RASTOGI Vs. STATE OF U.P. AND ORS.
|
July 15, 2015 |
|
SUSHIL KUMAR SONI Vs. SHEELA
|
October 30, 2015 |
|
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 21, 2015 |
|
SUSHIL KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
July 16, 2015 |
|
SUSHILA Vs. ADDITIONAL COMMISSIONER, AZAMGARH AND ORS.
|
April 9, 2015 |
|
SUSHILA AND ANOTHER Vs. STATE OF U P
|
September 29, 2015 |
|
SUSHILA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 25, 2015 |
|
SUSHILA AND ORS. Vs. STATE AND ORS.
|
July 10, 2015 |
|
SUSHILA DEVI & ORS Vs. STATE OF U P & ORS
|
October 16, 2015 |
|
SUYASH NARAYAN UPADHYAY Vs. STATE OF U.P. AND ORS.
|
June 25, 2015 |
|
SWADESHI POLYTEX LTD. Vs. STATE OF U.P. AND ORS.
|
April 29, 2015 |
|
SWAMI A S VIGYANACHARYA JI MAHARAJ Vs. UNION OF INDIA
|
January 9, 2015 |
|
SWAMI NATH @ SAHAB AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 5, 2015 |
|
SWAMI PRASAD MAURYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 26, 2015 |
|
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF S.H.N. SARASWATI Vs. JAGAT GURU SHANKARCHARYA JYOTISHPEETH P.S.S.N. SARASWATI
|
August 20, 2015 |
|
SWAMY NATH Vs. BASIC SHIKSHA ADHIKARI GONDA
|
April 23, 2015 |
|
SWAPAN DAS Vs. STATE OF UTTAR PRADESH & ANOTHER
|
January 17, 2015 |
|
SWAPNIL VERMA AND ORS. Vs. PRINCIPAL JUDGE, FAMILY COURT
|
July 16, 2015 |
|
SWARAJ SINGH DHANGAR & ORS Vs. STATE OF U P & ORS
|
September 16, 2015 |
|
SWASTIK BOSE; AJAI MALVIYA Vs. D I O S AND ANOTHERS
|
September 8, 2015 |
|
SWETA SHARMA Vs. STATE OF U P & ANOTHER
|
September 4, 2015 |
|
SYED ABRAR AHMAD Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
|
October 16, 2015 |
|
SYED AMIRUL HAQ Vs. THE STATE OF UTTAR PRADESH AND ORS.
|
December 16, 2015 |
|
SYED IZHAR HUSAIN Vs. STATE OF U.P. AND ORS.
|
October 6, 2015 |
|
SYED MEHDI HUSAIN KHAN Vs. ADDITIONAL DISTRICT AND SESSION JUDGE AND ORS.
|
December 9, 2015 |
|
SYED MOHD NADEEM Vs. STATE OF U P
|
May 18, 2015 |
|
SYED SAEED JAFAR Vs. STATE OF U P
|
April 27, 2015 |
|
SYED YAQEEN AHMAD Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
TAHIR @ ISTAHAR Vs. STATE OF U P
|
May 21, 2015 |
|
TARA DEVI Vs. ADDI COMMISSIONER GORAKHPUR
|
March 27, 2015 |
|
TARA DEVI Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
|
May 15, 2015 |
|
TARAWATI Vs. RAM MURTI LAL GANGWAR
|
November 24, 2015 |
|
TARIQ Vs. STATE OF U.P. AND ORS.
|
September 29, 2015 |
|
TARKESHWAR NATH VERMA & OTHERS Vs. STATE OF U P , COLLECTOR & OTHERS
|
August 17, 2015 |
|
TARUN KUMAR Vs. STATE OF U P AND 4 OTHERS
|
October 9, 2015 |
|
TARUN RAJPUT Vs. STATE OF U.P. AND ORS.
|
July 3, 2015 |
|
TAUFEEQ @ BHAGGAL Vs. STATE OF U P
|
February 3, 2015 |
|
TAUSIFUL HASAN Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
TAWEEN KUMAR JAIN Vs. STATE OF U P
|
January 12, 2015 |
|
TEACHERS ASSOCIATION MNNIT ALLAHABAD Vs. UNION OF INDIA
|
April 30, 2015 |
|
TEEKAM SINGH Vs. STATE OF U P
|
April 21, 2015 |
|
TEEKAM SINGH AND ORS. Vs. STATE OF U.P.
|
November 20, 2015 |
|
TEENA DEVI Vs. STATE OF U.P. AND ORS.
|
January 13, 2015 |
|
TEHSILDAR PANDEY Vs. STATE OF U P
|
May 8, 2015 |
|
TEJ PAL SINGH AND ORS. Vs. STATE OF U.P.
|
February 12, 2015 |
|
TEJ PAL SINGH AND ORS. Vs. STATE OF U.P.
|
December 2, 2015 |
|
TEJU Vs. STATE OF U P
|
May 1, 2015 |
|
TEJVIR SINGH Vs. STATE OF U.P. AND OTHERS
|
October 28, 2015 |
|
TEK BAHADUR KAMI Vs. STATE
|
December 15, 2015 |
|
TELHOO Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
April 8, 2015 |
|
TERSI RAM KANAUJIYA Vs. STATE OF U P
|
February 11, 2015 |
|
THAGAI AND ORS. Vs. STATE OF U.P.
|
December 2, 2015 |
|
THAKUR @ THAKUR GOVIND RAO Vs. SMT. MEERA GOVIND RAO
|
July 10, 2015 |
|
THAKUR DAS AND ORS. Vs. STATE OF U.P.
|
August 25, 2015 |
|
THAKUR PRASAD Vs. BENI PRASAD
|
March 25, 2015 |
|
THAKUR RAM JANKI JI VIRAJMAN MANDIR AND ORS. Vs. BOARD OF REVENUE U.P. AND ORS.
|
December 1, 2015 |
|
THE C/M, KASTURBA GANDHI KANYA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. RASHID EXPORTS INDUSTRIES AND ORS.
|
December 11, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ANIL KUMAR CHADHA
|
February 18, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. JINDAL POLYESTER LTD.
|
September 29, 2015 |
|
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. RADICO KHAITAN LTD.
|
September 24, 2015 |
|
THE COMMISSIONER OF INCOME TAX-II Vs. J.K. SYNTHETICS LTD.
|
September 3, 2015 |
|
THE PRINCIPAL OFFICER, L.G. ELECTRONICS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
|
April 22, 2015 |
|
THE STATE OF U.P. Vs. HARISH CHANDRA
|
July 31, 2015 |
|
THE STATE OF U.P. Vs. RAM LAKHAN DUBEY
|
July 24, 2015 |
|
THE STATE OF U.P. Vs. CHHOTEY LAL AND ORS.
|
July 6, 2015 |
|
THE UNITED INDIA INSURANCE CO. LTD. Vs. SATYA PRAKASH DWIVEDI AND OTHERS
|
December 3, 2015 |
|
THE UNITED INDIA INSURANCE CO. LTD. Vs. VIMLESH TRIPATHI AND ORS.
|
October 12, 2015 |
|
TILAKDHARI RAM Vs. STATE OF U.P. AND ORS.
|
September 1, 2015 |
|
TIRTHRAJ SINGH Vs. STATE OF U P AND 2 OTHERS
|
September 21, 2015 |
|
TOKEY AND ORS. Vs. STATE OF U.P.
|
December 18, 2015 |
|
TONI AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 28, 2015 |
|
TOTO RAM Vs. RAM SWAROOP BAGHEL AND 3 ORS.
|
February 24, 2015 |
|
TRANSPORT CORPORATION OF INDIA Vs. VIJAYANAND SINGH AND ORS.
|
July 1, 2015 |
|
TRIBHUVAN PRASAD PATHAK Vs. STATE OF U.P. AND ORS.
|
July 13, 2015 |
|
TRIBHUWAN PRASAD Vs. STATE OF U P
|
March 12, 2015 |
|
TRIBHUWAN SINGH Vs. UP ZILA ADHIKARI AND 3 ORS
|
March 25, 2015 |
|
TRILOKI RAM Vs. DISTRICT JUDGE AND ORS.
|
March 27, 2015 |
|
TRILOKI SARAN PATHAK AND ORS. Vs. BOARD OF REVENUE U.P., LUCKNOW AND ORS.
|
October 12, 2015 |
|
TRILOKI SINGH Vs. STATE
|
May 15, 2015 |
|
TRIPURARI CHAUBEY Vs. ADDITIONAL DISTRICT JUDGE COURT NO
|
July 22, 2015 |
|
TRIPURESH TRIPATHI Vs. RAJENDRA BIHARI LAL
|
January 12, 2015 |
|
TRIPURESH TRIPATHI Vs. J.A. OLIVER AND ORS.
|
December 23, 2015 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
|
March 13, 2015 |
|
TRIYOGI NATH Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD & OTHERS
|
October 6, 2015 |
|
TUFAIL AHMAD Vs. MOHD NASEEM
|
January 12, 2015 |
|
TUFAIL ANSARI Vs. STATE OF U.P.
|
February 20, 2015 |
|
TULASI RAM PATODIA Vs. STATE OF U P
|
March 13, 2015 |
|
TULSI DAS Vs. STATE OF U P
|
December 17, 2015 |
|
TULSI PRASAD Vs. STATE OF U P
|
April 23, 2015 |
|
TULSI RAM Vs. NAND LAL AND 4 ORS.
|
May 4, 2015 |
|
TULSI RAM Vs. ADDL. COMMISSIONER (JUD.), LUCKNOW
|
October 16, 2015 |
|
U P FOREST CORPORATION Vs. L P SHUKLA
|
March 31, 2015 |
|
U P MADHYAMIK SHIKSHA PARIS Vs. SECY , BOARD OF HIGH SCHOOL AND INTER ALLD
|
February 13, 2015 |
|
U P POWER CORPORATION LTD Vs. NITIN KUMAR
|
May 19, 2015 |
|
U P POWER CORPORATION LTD AND 4 ORD Vs. SALEK CHAND MITTAL
|
April 15, 2015 |
|
U P RAJYA SADAK PARIVAHAN NIGAM LKO Vs. SUREHS KUMAR SONKAR
|
February 25, 2015 |
|
U P S E B Vs. SHEO SHANKAR SHARMA
|
April 16, 2015 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. HARI PRASAD
|
March 30, 2015 |
|
U P TRANSFORMERS (INDIA) PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
October 5, 2015 |
|
U.P. AUTOMOBILES ASSOCIATION Vs. R.N. BHARGAVA
|
April 7, 2015 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. STATE OF U.P. AND ORS.
|
July 13, 2015 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. NAND KUMAR SIROHI
|
February 6, 2015 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN LUCKNOW AND ORS.
|
November 18, 2015 |
|
U.P. AVAS EVAM VIKASH PARISHAD Vs. JAWAHAR LAL AND ORS.
|
July 21, 2015 |
|
U.P. FOREST CORPORATION Vs. COMMISSIONER OF INCOME TAX-1
|
August 26, 2015 |
|
U.P. HOTELS LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 16, 2015 |
|
U.P. JAL NIGAM AND ORS. Vs. URMILA KHARE
|
May 6, 2015 |
|
U.P. POWER CORP. LTD. AND ANOTHER Vs. AJEET KUMAR JAIN
|
September 15, 2015 |
|
U.P. RAJKIYA HATHKARGHA NIGAM LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 17, 2015 |
|
U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 2, 2015 |
|
U.P. SENIOR BASIC SHIKSHAK SANGH SINDHI VIDYALAYA Vs. STATE OF U.P. AND ORS.
|
December 4, 2015 |
|
U.P. STATE BRIDGE CORPORATION LTD. Vs. COMMR. OF C. EX. & S.T.
|
December 3, 2015 |
|
U.P. STATE ELECTRICITY BOARD Vs. SMT. SUSHILA DEVI & OTHERS
|
November 2, 2015 |
|
U.P. STATE ROAD TRANSPORT CORPORATION LTD. Vs. RAJESHWARI DEVI AND ORS.
|
March 10, 2015 |
|
U.P. STATE SUGAR CORPORATION Vs. SHARADA DEVI AND ORS.
|
April 22, 2015 |
|
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. A.D.J. COURT NO. 3, MUZAFFAR NAGAR AND ORS.
|
August 14, 2015 |
|
U.P.S.R.T.C. Vs. RAM LAKHAN SINGH AND ORS.
|
April 8, 2015 |
|
U.P.S.R.T.C. Vs. HARBIR SINGH AND ORS.
|
March 24, 2015 |
|
UBAIDULLAH Vs. THE CIVIL JUDGE (SENIOR DIVISION)
|
June 8, 2015 |
|
UCO BANK Vs. SATYENDRA PRAKASH ATRI
|
May 22, 2015 |
|
UDAI BHAN KARWARIYA Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
UDAI NARAIN AWASTHI Vs. STATE OF U.P.
|
July 10, 2015 |
|
UDAIVEER SINGH Vs. STATE OF U P & ANOTHER
|
September 16, 2015 |
|
UDAY SINGH GUJAR Vs. STATE OF U P
|
September 29, 2015 |
|
UDAYAN SINGH Vs. STATE OF U.P.
|
August 19, 2015 |
|
UDAYPAL SINGH Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
UJJA AND ORS. Vs. STATE OF U.P.
|
August 5, 2015 |
|
UJJAIR AHMAD Vs. STATE OF U P
|
April 18, 2015 |
|
UMA KANT S/O RAM AUTAR Vs. CENTRAL BUREAU OF INVESTIGATION C G O COMPLEX
|
May 26, 2015 |
|
UMA SHANKAR Vs. STATE
|
March 12, 2015 |
|
UMA SHANKER SINGH Vs. PRINCIPAL SECRETARY TO HIS EXCELLENCY GOVERNOR OF U P LUCKNOW
|
May 28, 2015 |
|
UMA SHANKER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 18, 2015 |
|
UMA SHANKER SINGH KUSHWAHA Vs. STATE OF U P & ANOTHER
|
October 7, 2015 |
|
UMAKANT GUPTA Vs. C.B.I.
|
April 10, 2015 |
|
UMANG AGRAWAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) AND ORS.
|
May 6, 2015 |
|
UMESH CHAND Vs. STATE OF U P AND ANR
|
September 4, 2015 |
|
UMESH KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
UMESH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
April 23, 2015 |
|
UMESH NARAIN PANDEY Vs. STATE OF U.P. AND ORS.
|
October 5, 2015 |
|
UMESH PRASAD GUPTA Vs. BALLIA-ETAWAH GRAMIN BANK
|
February 27, 2015 |
|
UMESH SINGH Vs. STATE OF U.P. AND ORS.
|
June 30, 2015 |
|
UMESH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 10, 2015 |
|
UMESH YADAV Vs. STATE OF U.P. AND ORS.
|
September 24, 2015 |
|
UMMAN BIBI Vs. BOARD OF REVENUE U.P. AND ORS.
|
July 22, 2015 |
|
UNI CAST PVT. LTD. AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT AND ORS.
|
September 29, 2015 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
January 21, 2015 |
|
UNION OF INDIA Vs. SANKALP ASSOCIATES
|
April 29, 2015 |
|
UNION OF INDIA Vs. ARMED FORCES TRIBUNAL AND ORS.
|
August 12, 2015 |
|
UNION OF INDIA Vs. MUKUL BUILDERS PVT LTD
|
July 17, 2015 |
|
UNION OF INDIA Vs. BAHADUR SINGH
|
January 13, 2015 |
|
UNION OF INDIA Vs. VEER SINGH
|
November 4, 2015 |
|
UNION OF INDIA Vs. ARUN SALUZA
|
February 24, 2015 |
|
UNION OF INDIA Vs. ADDL DISTRICT JUDGE
|
February 24, 2015 |
|
UNION OF INDIA AND 3 OTHERS Vs. RISHIPAL SINGH AND ANOTHER
|
August 31, 2015 |
|
UNION OF INDIA AND ORS. Vs. RAM NAGINA YADAV
|
August 10, 2015 |
|
UNION OF INDIA AND ORS. Vs. ANUPAL AND ORS.
|
July 20, 2015 |
|
UNION OF INDIA AND ORS. Vs. AJAI KUMAR ARORA AND ORS.
|
September 3, 2015 |
|
UNION OF INDIA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
UNION OF INDIA AND ORS. Vs. KAPIL KUMAR
|
November 24, 2015 |
|
UNITED CHEMICALS INDUSTRIES AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 4, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. BHAGWAN SINGH & OTHERS
|
December 18, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SHASHI PRABHA SHARMA AND ORS.
|
August 11, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SEEMA AND OTHERS
|
August 17, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. NANHON AND ORS.
|
May 25, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. USHA SINGH AND ORS.
|
April 28, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. VEERENDRA SEN AND ORS.
|
March 23, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. MEERA DIWEDI AND ORS.
|
January 6, 2015 |
|
UPENDRA KUMAR SHARMA Vs. STATE OF U P
|
January 9, 2015 |
|
UPENDRA MANI TRIPATHI Vs. STATE OF U.P. AND ORS.
|
July 23, 2015 |
|
UPENDRA SINGH Vs. STATE OF U P
|
January 28, 2015 |
|
UPPER GANGES SUGAR & INDUSTRIES LTD Vs. COMMISSIONER CUSTOMS & CENTRAL EXCISE
|
February 25, 2015 |
|
UPSRTC Vs. PRESIDING OFFICER LABOUR COURT
|
February 26, 2015 |
|
UPSRTC THROUGH ITS REGIONAL MANAGER Vs. FIRDOSH AND OTHERS
|
October 5, 2015 |
|
URMILA DEVI Vs. STATE OF U.P. AND ORS.
|
February 6, 2015 |
|
USHA SINGH Vs. C.B.I.
|
April 10, 2015 |
|
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. NAIM AND ORS.
|
December 16, 2015 |
|
UTTARANCHAL BUILDCON PVT LTD Vs. STATE OF U P
|
August 18, 2015 |
|
UTTI RAM Vs. STATE OF U P
|
April 21, 2015 |
|
V K STORES AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 3, 2015 |
|
V.K. GUPTA Vs. PRESIDING OFFICER CENTRAL GOVT. INDUSTRIAL TRI. AND ORS.
|
December 22, 2015 |
|
V.S. PHARMA LUCKNOW AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
VACMET INDIA LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 5, 2015 |
|
VAIBHAV JAIN Vs. STATE OF U.P. AND ORS.
|
February 2, 2015 |
|
VAKIL Vs. STATE OF U.P.
|
January 30, 2015 |
|
VANDANA MISHRA Vs. STATE OF U.P. AND ORS.
|
December 22, 2015 |
|
VANSH BAHADUR Vs. UNION OF INDIA
|
July 2, 2015 |
|
VANSRAJ AND ORS. Vs. SUBHAGI AND ORS.
|
April 13, 2015 |
|
VATSAL GUPTA Vs. STATE OF U.P. AND ORS.
|
December 23, 2015 |
|
VATSAL GUPTA Vs. STATE OF U.P. AND ORS.
|
October 16, 2015 |
|
VED PAL AND ORS. Vs. STATE OF U.P.
|
December 23, 2015 |
|
VED PRAKASH SHARMA AND ANR Vs. STATE OF U P & 3 ORS
|
August 4, 2015 |
|
VEDANT CLEARING AGENCY Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE & SERVICE TAX
|
December 17, 2015 |
|
VEDPAL AND ORS. Vs. BHARPAI AND ORS.
|
November 3, 2015 |
|
VEDRAM Vs. STATE OF U P
|
February 9, 2015 |
|
VEER PAL Vs. STATE
|
February 26, 2015 |
|
VEER PAL Vs. STATE OF U P
|
May 6, 2015 |
|
VEER PAL SINGH Vs. STATE OF U.P. AND ORS.
|
March 30, 2015 |
|
VEER PAL SINGH Vs. STATE OF U P
|
February 12, 2015 |
|
VEERENDRA Vs. STATE OF U.P.
|
June 16, 2015 |
|
VEERENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE, SULTANPUR AND ORS.
|
October 16, 2015 |
|
VEERPAL Vs. STATE OF U.P.
|
December 14, 2015 |
|
VEERPAL SINGH Vs. STATE OF U P
|
February 24, 2015 |
|
VEERPAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHAR AND ANR
|
September 7, 2015 |
|
VEERSEN AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 7, 2015 |
|
VENI RAM FAUJI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 19, 2015 |
|
VENKETESWAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 9, 2015 |
|
VIBHA SINGH Vs. STATE OF U.P. AND ORS.
|
December 10, 2015 |
|
VIBHUTI NARAYAN SINGH Vs. STATE OF U P
|
May 21, 2015 |
|
VICKY @ BABA Vs. UNION OF INDIA (NARCOTICS CONTROL BUREAU, LUCKNOW (NCB))
|
April 17, 2015 |
|
VIDHYA RAM AND OTHERS Vs. STATE OF U P
|
July 23, 2015 |
|
VIDYA DEVI & 3 ORS Vs. NARAYAN DEI
|
January 19, 2015 |
|
VIDYA GOKHALE Vs. STATE OF U P
|
February 18, 2015 |
|
VIDYA KANT UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
|
August 18, 2015 |
|
VIDYA NARAYAN AND ORS. Vs. PRINCIPAL SECRETARY (LABOUR) AND ORS.
|
August 25, 2015 |
|
VIDYAWATI Vs. A D C & OTHERS
|
November 26, 2015 |
|
VIDYAWATI Vs. STATE OF U.P. AND ORS.
|
May 13, 2015 |
|
VIJAI BAHADUR SINGH Vs. STATE
|
July 2, 2015 |
|
VIJAI KUMAR Vs. STATE OF U.P.
|
August 21, 2015 |
|
VIJAI KUMAR Vs. THE UNION OF INDIA AND ORS.
|
September 24, 2015 |
|
VIJAI KUMAR KESHARWANI Vs. STATE OF U P
|
January 12, 2015 |
|
VIJAI KUMAR SINGH BHADORIA Vs. STATE OF U.P. AND ORS.
|
September 11, 2015 |
|
VIJAI PRATAP SINGH Vs. STATE OF U.P.
|
November 5, 2015 |
|
VIJAI SHANKER SHUKLA Vs. STATE
|
April 17, 2015 |
|
VIJAY AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 27, 2015 |
|
VIJAY AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 27, 2015 |
|
VIJAY BAHADUR Vs. STATE OF U P
|
May 14, 2015 |
|
VIJAY BAHADUR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION MAU AND ORS.
|
September 2, 2015 |
|
VIJAY KUMAR CHAUDHARY @ VIJJU CHAUDHARY Vs. STATE OF U P AND ANOTHER
|
July 31, 2015 |
|
VIJAY KUMAR PUNJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 24, 2015 |
|
VIJAY KUMAR S/O LATE KANCHUMAL Vs. SUKH SAGAR S/O VIDYA SAGAR
|
March 19, 2015 |
|
VIJAY KUMAR SHUKLA Vs. STATE OF U.P.
|
December 15, 2015 |
|
VIJAY KUMAR SINGH Vs. TULSA DEVI
|
November 5, 2015 |
|
VIJAY KUMAR SINGH Vs. RAJ KALI
|
November 5, 2015 |
|
VIJAY KUMAR SINGH VISEN Vs. PRADEEP KUMAR SINGH VISEN & OTHERS
|
May 8, 2015 |
|
VIJAY KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
September 28, 2015 |
|
VIJAY NARAIN & ORS Vs. STATE OF U P CEILING DEPT & ORS
|
August 12, 2015 |
|
VIJAY PAL SHARMA Vs. SMT. KALPANA BHARDWAJ
|
January 29, 2015 |
|
VIJAY PAL SINGH AND 5 OTHERS Vs. BOARD OF REVENUE, U P LUCKNOW AND 13 OTHERS
|
October 9, 2015 |
|
VIJAY PAL SINGH TOMAR Vs. STATE OF U.P. AND ORS.
|
February 11, 2015 |
|
VIJAY PRAKASH UPADHYAY Vs. ADVOCATE GENERAL, U.P.
|
December 1, 2015 |
|
VIJAY SETHI Vs. ANIL KUMAR GUPTA AND ORS.
|
July 28, 2015 |
|
VIJAY SHANKAR Vs. ADDL COMMISSIONER (ADMINISTRATION) LUCKNOW DIVISION
|
February 9, 2015 |
|
VIJAY SHANKER Vs. BOARD OF REVENUE AND ORS.
|
December 18, 2015 |
|
VIJAY SHANKER YADAV AND 13 OTHERS Vs. STATE OF U P AND 2 OTHERS
|
November 20, 2015 |
|
VIJAY SINGH Vs. C B I
|
July 17, 2015 |
|
VIJAY TIWARI Vs. STATE OF U.P. AND ORS.
|
April 6, 2015 |
|
VIJAYA JAIN Vs. STATE OF U.P. AND ORS.
|
September 1, 2015 |
|
VIJENDRA Vs. STATE OF U P
|
May 26, 2015 |
|
VIJENDRA Vs. STATE OF U.P.
|
October 1, 2015 |
|
VIJENDRA AND OTHERS Vs. STATE OF U P AND OTHERS
|
October 7, 2015 |
|
VIJENDRA PAL AND ANOTHER Vs. STATE OF U.P.
|
July 7, 2015 |
|
VIJENDRA VIJAY Vs. STATE OF U.P.
|
November 17, 2015 |
|
VIKAS Vs. STATE OF U.P.
|
August 19, 2015 |
|
VIKAS AGRAWAL Vs. STATE OF U P
|
February 6, 2015 |
|
VIKAS CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
July 29, 2015 |
|
VIKAS CHAUHAN Vs. STATE OF U P
|
February 20, 2015 |
|
VIKAS KUMAR Vs. STATE OF U P
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February 3, 2015 |
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VIKAS KUMAR Vs. UNION OF INDIA AND ORS.
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August 17, 2015 |
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VIKAS KUMAR VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
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July 9, 2015 |
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VIKAS VERMAN Vs. STATE OF U.P.
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February 25, 2015 |
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VIKASH ANAND SINGH Vs. STATE OF U P
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January 30, 2015 |
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VIKASH MALVIYA Vs. STATE OF U P & 3 OTHERS
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September 29, 2015 |
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VIKKAR SINGH Vs. STATE OF U P
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January 19, 2015 |
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VIKRAM CAPOOR Vs. STATE OF U P
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January 17, 2015 |
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VIKRAMA SINGH Vs. UNION OF INDIA AND ORS.
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September 18, 2015 |
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VIKRANT TOMAR AND ORS. Vs. STATE OF U.P. AND ORS.
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July 15, 2015 |
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VILAYAT JAFRI Vs. HIGH DEFINITION TELEVISION PVT. LTD., MUMBAI AND ORS.
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October 27, 2015 |
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VIMAL GARG Vs. C B I
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July 17, 2015 |
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VIMAL KUMAR PANDEY Vs. STATE OF U P
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August 18, 2015 |
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VIMAL KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
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February 24, 2015 |
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VIMAL PRATAP SINGH Vs. STATE OF U P
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March 27, 2015 |
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VIMLA DEVI SHARMA Vs. STATE OF U.P. AND ORS.
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April 16, 2015 |
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VIMLA SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
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December 4, 2015 |
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VIMLESH KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
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November 6, 2015 |
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VIMLESH TYAGI & ANOTHER Vs. NAGAR NIGAM GHAZIABAD THRU EXE. OFFICER & 3 OTHERS
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February 11, 2015 |
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VINAY KUMAR Vs. SURYA INDUSTRIES AND ORS.
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August 13, 2015 |
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VINAY KUMAR AND ANOTHER Vs. UNION OF INDIA AND 2 OTHERS
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August 19, 2015 |
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VINAY KUMAR UPADHYAY Vs. STATE OF U P AND ANOTHER
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August 12, 2015 |
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VINAY SINGH Vs. STATE OF U P
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May 26, 2015 |
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VINAY TRIPATHI Vs. STATE OF U.P. AND ORS.
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November 4, 2015 |
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VINDESHWARI Vs. D.D.C. AND ORS.
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November 3, 2015 |
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VINDESHWARI Vs. D D C AND OTHERS
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November 3, 2015 |
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VINDESHWARI PRASAD Vs. STATE OF U P
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February 19, 2015 |
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VINDHYACHAL MANI Vs. P O LABOUR COURT GORAKHPUR
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May 22, 2015 |
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VINDHYACHAL PRASAD Vs. STATE OF U P SECY AND 2 OTHERS
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August 17, 2015 |
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VINDHYACHAL YADAV Vs. STATE OF U.P. AND ORS.
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September 18, 2015 |
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VINEET GOEL Vs. STATE OF U.P. AND ORS.
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December 15, 2015 |
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VINEET KR. PANDEY Vs. STATE OF U.P. AND ORS.
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November 20, 2015 |
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VINEET SACHDEVA Vs. STATE OF U P
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February 3, 2015 |
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VINEETA DEVI Vs. STATE OF U.P.
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November 26, 2015 |
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VINOD Vs. STATE OF U P
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May 14, 2015 |
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VINOD AGARWAL AND 3 OTHERS Vs. STATE OF U P & ANOTHER
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September 23, 2015 |
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VINOD BALMIKI Vs. STATE OF U.P.
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September 9, 2015 |
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VINOD KUMAR Vs. STATE OF U P AND ANOTHER
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November 3, 2015 |
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VINOD KUMAR Vs. AZMATULLAH
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December 16, 2015 |
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VINOD KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
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May 20, 2015 |
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VINOD KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER
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December 15, 2015 |
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VINOD KUMAR AND ORS. Vs. SUDHA LAND VENTURES AND HOMES PVT. LTD.
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August 31, 2015 |
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VINOD KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
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December 23, 2015 |
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VINOD KUMAR BIND Vs. STATE OF U P
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August 10, 2015 |
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VINOD KUMAR GUPTA Vs. GOPAL JI
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November 30, 2015 |
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VINOD KUMAR OBERAI Vs. STATE OF UTTAR PRADESH
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January 19, 2015 |
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VINOD KUMAR PANDEY Vs. STATE OF U P & OTHERS
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December 14, 2015 |
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VINOD KUMAR SHARMA Vs. STATE OF U P
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July 2, 2015 |
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VINOD KUMAR SINGH Vs. D I O S
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May 25, 2015 |
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VINOD KUMAR SINGH & ANOTHER Vs. DISTT BASIC SHIKSHA ADHIKARI & OTHERS
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August 21, 2015 |
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VINOD KUMAR SRIVASTAVA Vs. STATE OF U P
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February 25, 2015 |
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VINOD KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
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February 18, 2015 |
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VINOD KUMAR TEWARI Vs. STATE OF U P
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March 30, 2015 |
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VINOD KUMAR YADAV Vs. STATE OF U.P. AND ORS.
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October 8, 2015 |
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VINOD TYAGI Vs. STATE OF U.P. AND ORS.
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April 20, 2015 |
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VINOD VALMIKI Vs. STATE OF U.P. AND ORS.
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September 10, 2015 |
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VINTI AGARWAL Vs. STATE OF U.P. AND ORS.
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December 4, 2015 |
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VIPIN KUMAR Vs. STATE OF U.P. AND ORS.
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January 15, 2015 |
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VIPIN KUMAR AND ORS. Vs. BOARD OF REVENUE, U.P. AND ORS.
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August 4, 2015 |
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VIPIN KUMAR SINGH Vs. STATE OF U P
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February 18, 2015 |
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VIPIN SHARMA Vs. STATE OF U.P. AND ORS.
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November 18, 2015 |
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VIR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
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November 23, 2015 |
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VIRAJ SRIVASTAVA Vs. STATE OF U P
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April 20, 2015 |
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VIRENDRA KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
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July 28, 2015 |
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VIRENDRA KUMAR SRIVASTAVA & ANR. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
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April 7, 2015 |
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VIRENDRA PRASAD SINGH Vs. STATE OF U.P. AND ORS.
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April 28, 2015 |
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VIRENDRA PRATAP SINGH Vs. STATE OF U P
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February 16, 2015 |
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VIRENDRA SHAHI Vs. RASTRIYA KANYA INTER COLLEGE AND 5 OTHERS
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April 22, 2015 |
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VIRENDRA SINGH Vs. ROHIT AND ORS.
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December 22, 2015 |
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VIRENDRA SINGH Vs. BANARAS HINDU UNIVERSITY AND ORS.
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February 19, 2015 |
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VIRENDRA SINGH Vs. MOHAN PYARI AND ORS.
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September 3, 2015 |
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VIRENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
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August 26, 2015 |
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VIRENDRA SINGH CHAHAR Vs. STATE OF U P & ORS
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September 2, 2015 |
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VISHAL ARORA AND ORS. Vs. STATE OF U.P.
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November 24, 2015 |
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VISHAL BOHRA Vs. STATE OF U.P. AND ORS.
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November 6, 2015 |
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VISHAL KUMAR RATHOR Vs. STATE OF U.P. AND ORS.
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January 19, 2015 |
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VISHAMBHAR DHAM HIGHER SECONDARY SCHOOL Vs. STATE OF U.P. AND ORS.
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September 15, 2015 |
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VISHAMBHAR SAHAI Vs. SATWANT KAUR VADHWA
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July 28, 2015 |
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VISHNU KANT MISHRA Vs. STATE OF U P
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July 7, 2015 |
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VISHRAM Vs. STATE OF U P
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March 19, 2015 |
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VISHUNU KUMAR Vs. STATE OF U P
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March 27, 2015 |
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VISHWA BANDHU GUPTA Vs. STATE OF U P
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April 29, 2015 |
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VISHWA NATH Vs. STATE OF U P
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April 27, 2015 |
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VISHWA PRAKASH TRIPATHI AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ORS.
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April 7, 2015 |
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VISHWANATH AND ORS. Vs. STATE OF U.P. AND ORS.
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April 15, 2015 |
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VISHWANATH GADERI AND ORS. Vs. STATE
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September 9, 2015 |
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VISHWANATH SINGH Vs. COMMISSIONER LUCKNOW AND ORS.
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July 22, 2015 |
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VISHWESH DAYAL SHRIVASTAVA Vs. UNION OF INDIA
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April 27, 2015 |
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VIVEK DUBEY Vs. STATE OF U.P. AND ORS.
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September 11, 2015 |
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VIVEK JAIN Vs. STATE OF U.P. AND ORS.
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December 1, 2015 |
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VIVEK JAIN Vs. C B I
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May 13, 2015 |
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VIVEK JAISAWAL AND ORS. Vs. STATE OF U.P. AND ORS.
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March 11, 2015 |
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VIVEK KUMAR SHARMA Vs. STATE OF U P
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January 15, 2015 |
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VIVEK MUDGIL Vs. STATE OF U.P. AND ORS.
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March 19, 2015 |
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VIVEK MUDGIL Vs. STATE OF U.P.
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April 8, 2015 |
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VIVEK PANDEY Vs. STATE OF U P
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April 27, 2015 |
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VIVEK TIWARI Vs. STATE OF U P & ANOTHER
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December 1, 2015 |
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VIVEKANAND TRIPATHI Vs. STATE OF U P
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May 8, 2015 |
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VIVEKY RAI (EX. MAJOR) (T.A. NO. 42343) FORMERLY OF 129 INFANTRY Vs. UNION OF INDIA THROUGH SECY. MINISTRY OF DEFENCE SOUTH BLOCK
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January 22, 2015 |
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VJAY DHAKREY Vs. STATE OF U P
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September 2, 2015 |
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VRAJ PAL SINGH Vs. STATE OF U P
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July 6, 2015 |
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WAHID AHMAD QURESHI Vs. RAKESH KUMAR
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May 8, 2015 |
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WAHIDUDDIN MALIK Vs. STATE OF U.P. AND ORS.
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October 15, 2015 |
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WAHIDUDDIN MALIK Vs. STATE OF U P
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March 18, 2015 |
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WAHIDUNNISHA Vs. SMT. ZALEMUNNISHA
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February 18, 2015 |
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WALI MOHAMMAD AND ORS. Vs. STATE OF U.P. AND ORS.
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May 19, 2015 |
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WARKATULLAH BAKSH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
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October 1, 2015 |
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WASEEM Vs. STATE OF U P AND ANOTHER
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December 1, 2015 |
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WASI UR REHMAN Vs. COMMISSIONER MORADABAD DIVISION
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February 26, 2015 |
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WAZID Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
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February 23, 2015 |
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WINDSOR PARK RESIDENTS WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY AND ORS.
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July 24, 2015 |
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Y.K. GUPTA Vs. STATE OF U.P. AND ORS.
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October 12, 2015 |
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Y.K. VARSHNEY Vs. STATE OF U.P. AND ORS.
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November 2, 2015 |
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YADUNANDAN AND ORS. Vs. MANSHA DEVI
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July 14, 2015 |
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YAGYA NARAIN JAISWAL Vs. STATE OF U P
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February 25, 2015 |
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YAHAYA Vs. STATE OF U.P. AND ORS.
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May 27, 2015 |
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YAKOOB @ MOHD. YAKOOB Vs. SARFARAJ KHAN
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March 11, 2015 |
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YAMDULLAH KHAN Vs. STATE OF U P
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March 11, 2015 |
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YASEEN Vs. STATE OF U P
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August 14, 2015 |
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YASH PAL Vs. STATE OF U.P.
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October 7, 2015 |
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YASHPAL Vs. STATE OF U.P. AND ORS.
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November 20, 2015 |
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YAWAR JAVED Vs. STATE OF U P
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February 9, 2015 |
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YOGENDRA RAI Vs. STATE OF U P
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April 22, 2015 |
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YOGENDRA SINGH Vs. STATE OF U.P. AND ORS.
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July 22, 2015 |
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YOGESH AGARWAL AND ORS. Vs. ESTATE OFFICER AND ORS.
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October 16, 2015 |
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YOGESH AGRAWAL Vs. STATE OF U.P. AND ORS.
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September 7, 2015 |
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YOGESH AND ORS. Vs. STATE OF U.P. AND ORS.
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December 11, 2015 |
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YOGESH KUMAR Vs. STATE OF U P
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January 15, 2015 |
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YOGESH KUMAR PANDEY Vs. STATE OF U P
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May 12, 2015 |
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YOUTH BAR ASSOCIATION OF INDIA AND ORS. Vs. STATE OF U.P. AND ORS.
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November 19, 2015 |
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YUDHISHTHIR SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE AND ORS.
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August 27, 2015 |
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ZAHID HUSSAIN Vs. STATE OF U P
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April 6, 2015 |
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ZAHID HUSSAIN Vs. STATE OF U P
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March 27, 2015 |
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ZAHIR KHAN Vs. STATE OF U P & 2 OTHERS
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August 7, 2015 |
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ZAHRUDDIN Vs. STATE OF U.P. AND ORS.
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September 16, 2015 |
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ZAKI Vs. STATE OF U P
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May 28, 2015 |
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ZAKIR ALI & 33 OTHERS Vs. UNION OF INDIA
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May 29, 2015 |
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ZAKIR SHAH AND ORS. Vs. STATE OF U.P. AND ORS.
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July 10, 2015 |
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ZAMEER HASAN Vs. STATE OF U.P.
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February 19, 2015 |
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ZIAUL HAQ Vs. STATE OF U.P.
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December 22, 2015 |
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ZILA BAR ASSOCIATION, BARABANKI AND ORS. Vs. STATE OF U.P. AND ORS.
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October 9, 2015 |
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ZILA PANCHAYAT BALRAMPUR Vs. COMMISSIONER DEVI PATAN DIVISION GONDA AND ORS.
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October 28, 2015 |
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ZILEDAR SINGH Vs. STATE OF U.P. AND ORS.
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July 3, 2015 |
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ZULFIKAR ALI Vs. ADDL. COMMISSIONER (J), SAHARANPUR AND ORS.
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May 5, 2015 |