|
A K MISRA Vs. STATE OF U P
|
February 13, 2014 |
|
A K TRADING COMPANY Vs. COMMISSIONER COMMERCIAL TAX U P GOMTI NAGR LUCKNOW
|
September 23, 2014 |
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A M C COATED FABRICS LTD Vs. STATE OF U P AND OTHERS
|
April 25, 2014 |
|
A P SHARMA Vs. INDIAN TELEPHONE INDUSTRIES
|
July 24, 2014 |
|
A S CREATION Vs. COMMISSIONER, COMMERCIAL TAX, UTTAR PRADESH
|
October 13, 2014 |
|
A S P SEALING PRODUCTS LTD Vs. DY LABOUR COMMISSIONER
|
August 27, 2014 |
|
A TO Z ASSOCIATE NAVIN NAGAER MANSAROVAR Vs. STATE OF U P
|
September 22, 2014 |
|
A. PAVITRA Vs. UNION OF INDIA
|
December 15, 2014 |
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A.C. GRICE Vs. U.P. AVAS EVAM VIKAS PARISHAD
|
October 15, 2014 |
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A.C.M.E. ENGINEER Vs. COMMISSIONER OF SALES TAX
|
January 9, 2014 |
|
A.G. ENTERPRISES Vs. UNION OF INDIA
|
April 16, 2014 |
|
A.K. GUPTA Vs. NAGAR NIGAM
|
September 9, 2014 |
|
AABUL Vs. STATE OF U P
|
April 15, 2014 |
|
AAISHA BANO @ MAHZABI Vs. STATE OF U P
|
May 29, 2014 |
|
AARADHY (MINOR) Vs. UNION OF INDIA AND 5 OTHERS
|
August 13, 2014 |
|
AARNIMA MITTAL Vs. STATE OF U.P.
|
October 10, 2014 |
|
AARTI TRIPATHI Vs. STATE OF U P
|
March 25, 2014 |
|
ABBAS Vs. STATE OF U P
|
April 18, 2014 |
|
ABDUL ATEEQ ALIAS AGGAN Vs. MEHAR JAHAN AND ORS.
|
September 15, 2014 |
|
ABDUL AZIZ S/O ABDUL LATIF Vs. STATE OF U P
|
May 23, 2014 |
|
ABDUL HAKIM Vs. STATE OF U.P.
|
July 10, 2014 |
|
ABDUL HAMID Vs. SAGIRAN
|
May 5, 2014 |
|
ABDUL HAQ SIDDIQUI Vs. VIII ADDL DISTRICT AND SESSION JUDGE LUCKNOW
|
November 3, 2014 |
|
ABDUL LATEEF Vs. STATE OF U P & 4 OTHERS
|
August 26, 2014 |
|
ABDUL MAJID ANSARI Vs. DISTRICT SUPPLY OFFICE AND ORS.
|
December 16, 2014 |
|
ABDUL QADIR Vs. WAQF TRIBUNAL
|
January 22, 2014 |
|
ABDUL SAMAD Vs. SMALL CAUSES COURT
|
July 9, 2014 |
|
ABDUL SAMI Vs. D D C
|
December 5, 2014 |
|
ABDUL WAHAB Vs. STATE OF U P
|
July 31, 2014 |
|
ABDUL WAHEED Vs. NARENDRA KUMAR
|
August 26, 2014 |
|
ABHA RANI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
|
May 27, 2014 |
|
ABHAI MAN SINGH Vs. STATE OF U P AND ANOTHER
|
September 12, 2014 |
|
ABHAY KUAMR SINGH Vs. STATE OF U P
|
April 10, 2014 |
|
ABHAY KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
August 5, 2014 |
|
ABHAY RAJ SINGH Vs. STATE OF U P
|
July 9, 2014 |
|
ABHILASHA Vs. STATE OF U.P.
|
February 11, 2014 |
|
ABHILASHA KHARE Vs. SHAKUNTALA TRIPATHI AND 2 ORS.
|
December 10, 2014 |
|
ABHIMANYU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 19, 2014 |
|
ABHIMANYU UPADHYAY Vs. STATE OF U.P.
|
July 7, 2014 |
|
ABHISHEK CHANDRA Vs. UNION OF INDIA
|
February 17, 2014 |
|
ABHISHEK GUPTA Vs. STATE OF UP
|
September 10, 2014 |
|
ABHISHEK JAIN Vs. UNION OF INDIA
|
February 24, 2014 |
|
ABHISHEK SAHU Vs. CIVIL JUDGE
|
November 28, 2014 |
|
ABHISHEKH UPADHAYA Vs. PRIN SECY HOME U P CIVIL SECRETARIAT U P LUCKNOW
|
June 23, 2014 |
|
ABID Vs. STATE OF U.P.
|
September 19, 2014 |
|
ABRAR Vs. STATE OF U.P.
|
April 11, 2014 |
|
ABRAR AHMAD Vs. ALIMUDDIN
|
November 28, 2014 |
|
ACHARAJ NATH Vs. STATE
|
April 28, 2014 |
|
ACHCHAY LAL SAROJ Vs. STATE OF U.P.
|
December 22, 2014 |
|
ACHCHE LAL YADAV Vs. STATE OF U.P. AND ORS.
|
September 8, 2014 |
|
ACHCHEY LAL Vs. STATE OF U P
|
November 7, 2014 |
|
ACI OILS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX AND ORS.
|
October 29, 2014 |
|
ACURITE CONTRACTORS AND ENGINEERS Vs. SAM HIGGINBOTTOM INSTITUTE OF AGRICULTURE TECHNOLOGY
|
September 23, 2014 |
|
ADARSH SAMUHIK SAHKARI KRISHI SAMITI LTD. Vs. STATE OF U.P.
|
July 17, 2014 |
|
ADDI INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 3, 2014 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX BAREILLY Vs. DHAMPUR SUGAR MILL PVT LTD
|
November 5, 2014 |
|
ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. RADHEY SHYAM SHARMA
|
October 14, 2014 |
|
ADESH KUMAR SAXENA Vs. STATE OF U P
|
August 12, 2014 |
|
ADESH KUMARI Vs. STATE OF U P
|
January 17, 2014 |
|
ADITYA KUMAR SINGH Vs. STATE OF U P
|
December 11, 2014 |
|
ADOBE SYSTEMS INDIA P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 5, 2014 |
|
ADVANCE CONSTRUCTIONS Vs. STATE OF U P
|
January 10, 2014 |
|
ADVANI OERLINKON LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
September 18, 2014 |
|
ADYA SHANKER TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 31, 2014 |
|
AFROZ KHAN Vs. STATE OF U P
|
April 28, 2014 |
|
AFTAB MIAN AND 9 ORS Vs. STATE OF U P AND 2 ORS
|
August 28, 2014 |
|
AFZAL Vs. STATE OF U P
|
May 2, 2014 |
|
AGANOO Vs. STATE OF U P
|
April 15, 2014 |
|
AGARWAL COMPANY Vs. UNION OF INDIA
|
December 16, 2014 |
|
AGARWAL FOOD INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 16, 2014 |
|
AGRA ADVOCATES ASSOCIATION Vs. STATE OF U.P.
|
September 19, 2014 |
|
AGRA DEVELOPMENT AUTHORITY Vs. ANIRUDH VIR SINGH
|
August 29, 2014 |
|
AGRA FOOTWEAR MANUFACTURERS & EXPORTERS Vs. UNION OF INDIA
|
August 7, 2014 |
|
AGRAWAL SABHA Vs. COMMISSIONER OF INCOME TAX-I
|
March 24, 2014 |
|
AHARWAS SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
September 12, 2014 |
|
AHMAD ALI Vs. STATE OF U P
|
March 24, 2014 |
|
AHMADUNNISA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
January 13, 2014 |
|
AHSAN Vs. STATE OF U P
|
April 16, 2014 |
|
AINUL HAQ Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) GONDA
|
September 19, 2014 |
|
AJADAR HUSAIN Vs. STATE OF U P
|
August 21, 2014 |
|
AJAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
|
August 6, 2014 |
|
AJAI KUMAR Vs. STATE OF U P
|
March 21, 2014 |
|
AJAY BHAN SINGH Vs. STATE OF U P
|
June 4, 2014 |
|
AJAY CHATURWEDI Vs. SHOBHANA
|
November 26, 2014 |
|
AJAY CHAUDHARY Vs. STATE OF U P
|
September 16, 2014 |
|
AJAY CHAUDHARY Vs. STATE OF UP
|
January 10, 2014 |
|
AJAY KUMAR Vs. UNION OF INDIA
|
July 7, 2014 |
|
AJAY KUMAR Vs. SECRETARY SECONDARY EDUCATION BOARD, U.P.
|
January 13, 2014 |
|
AJAY KUMAR Vs. STATE OF U P
|
February 7, 2014 |
|
AJAY KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 20, 2014 |
|
AJAY KUMAR DUBEY AND 33 OTHERS Vs. STATE OF U P AND 6 OTHERS
|
August 19, 2014 |
|
AJAY KUMAR MISHRA Vs. STATE OF U P
|
September 6, 2014 |
|
AJAY KUMAR MISHRA Vs. STATE OF U P
|
August 13, 2014 |
|
AJAY KUMAR MISHRA AND ORS. Vs. U.P. POLLUTION CONTROL BOARD AND ORS.
|
December 3, 2014 |
|
AJAY KUMAR PALIWAL Vs. STATE OF U P
|
August 20, 2014 |
|
AJAY KUMAR SHARMA Vs. STATE OF U.P.
|
November 5, 2014 |
|
AJAY KUMAR SHUKLA Vs. GANESH SHANKAR CHOUDHARY AND ANOTHER
|
January 13, 2014 |
|
AJAY KUMAR SHUKLA @ CHHOTTAN SHUKLA S/O RAM BIHARI Vs. STATE OF U P
|
May 23, 2014 |
|
AJAY KUMAR SINGH Vs. STATE OF U.P.
|
April 15, 2014 |
|
AJAY KUMAR VERMA Vs. UNION OF INDIA
|
May 1, 2014 |
|
AJAY KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH
|
January 10, 2014 |
|
AJAY KUMAR YADAV Vs. AFTAB ALAM
|
March 3, 2014 |
|
AJAY PRATAP SINGH Vs. OUDH BAR ASSOCIATION
|
February 24, 2014 |
|
AJAY PRATAP SINGH Vs. STATE OF U.P.
|
June 13, 2014 |
|
AJAY PURWAR Vs. SUMAN YADAV
|
December 11, 2014 |
|
AJAY RAWAT Vs. STATE OF U P
|
November 24, 2014 |
|
AJAY SHANKAR @ JAGGU Vs. STATE OF U P
|
May 5, 2014 |
|
AJAY YADAV Vs. STATE OF U P
|
February 10, 2014 |
|
AJAZ CARPETS AND 3 OTHERS Vs. BIRLA INTERNATIONAL PVT LTD
|
December 8, 2014 |
|
AJEET BALMIKI Vs. STATE OF U P
|
September 22, 2014 |
|
AJEET KUMAR KESARWANI @ DEEPU Vs. STATE OF U P
|
May 12, 2014 |
|
AJEET SINGH Vs. UNION OF INDIA
|
August 14, 2014 |
|
AJIT @ AJAI KUMAR Vs. STATE OF U P
|
September 25, 2014 |
|
AJIT KUMAR CHATURVEDI Vs. AGRA DEVELOPMENT AUTHORITY
|
May 20, 2014 |
|
AJIT KUMAR SINGH Vs. STATE OF U P
|
January 16, 2014 |
|
AJIT KUMAR SINGH Vs. STATE OF U.P.
|
September 9, 2014 |
|
AJIT PRATAP SINGH Vs. STATE OF U P
|
July 30, 2014 |
|
AJUDHIYA DISTILLERY Vs. COMMISSIONER OF TRADE TAX
|
April 1, 2014 |
|
AJUDHYA SUGAR MILLS Vs. STATE OF U P
|
February 5, 2014 |
|
AKALOO Vs. D D C
|
December 4, 2014 |
|
AKAMIL JAHAN Vs. STATE OF U P & 4 OTHERS
|
November 19, 2014 |
|
AKANKSHA ARYA Vs. STATE OF U P
|
September 8, 2014 |
|
AKASH GOEL Vs. STATE OF U.P.
|
January 8, 2014 |
|
AKBAR HUSAIN @ AKBAR ALI Vs. STATE OF U P
|
November 21, 2014 |
|
AKHANAD PRATAP NARAYAN Vs. UNION OF INDIA
|
May 22, 2014 |
|
AKHIL BHARTIYA AMBEDKAR YUVAK SANGH CIVIL LINES MORADABAD Vs. STATE OF U P
|
May 2, 2014 |
|
AKHIL BHARTIYA GURJAR VIDYA PRACHARINI SABHA, SAHARANPUR Vs. STATE OF U P & ORS
|
January 9, 2014 |
|
AKHILESH GUPTA Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
|
AKHILESH KUMAR Vs. CHANCELLOR LUCKNOW UNIVERSITY
|
October 7, 2014 |
|
AKHILESH KUMAR Vs. STATE OF U P
|
August 22, 2014 |
|
AKHILESH KUMAR Vs. STATE OF U.P.
|
September 5, 2014 |
|
AKHILESH KUMAR Vs. STATE OF U.P.
|
September 26, 2014 |
|
AKHILESH KUMAR Vs. D D C
|
January 7, 2014 |
|
AKHILESH KUMAR SINHA Vs. STATE OF U P
|
July 4, 2014 |
|
AKHILESH SINGH Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
|
AKHILESH TRIPATHI Vs. STATE OF U P
|
July 21, 2014 |
|
AKHLAK Vs. STATE OF U.P.
|
June 2, 2014 |
|
AKHTAR Vs. STATE OF UP
|
August 28, 2014 |
|
AKHTAR ALI ANSARI Vs. STATE OF U P
|
August 13, 2014 |
|
AKHTAR JEHAN Vs. STATE OF U.P. AND ORS.
|
August 8, 2014 |
|
AKIL AHMAD Vs. STATE OF U.P.
|
July 11, 2014 |
|
AKSHAT ROADWAYS Vs. COMMISSIONER, COMMERCIAL TAXES
|
July 7, 2014 |
|
AKSHATA Vs. STATE OF U.P.
|
May 29, 2014 |
|
AKSHATA AKSHYA Vs. STATE OF U.P.
|
March 25, 2014 |
|
AKTAR RAZA KADRU Vs. STATE
|
September 3, 2014 |
|
ALADEEN Vs. D D C
|
March 7, 2014 |
|
ALASKA TECH Vs. STATE OF U.P.
|
May 8, 2014 |
|
ALCHHENDRA PRATAP SINGH Vs. ADDL COMMISSIONER (ADMN )
|
July 28, 2014 |
|
ALGOO PRADHAN Vs. STATE OF U P
|
December 1, 2014 |
|
ALGOO RAM Vs. STATE OF U P
|
January 27, 2014 |
|
ALI AHMAD Vs. D D C
|
January 21, 2014 |
|
ALI SHAD USMANI AND ORS. Vs. ALI ISTEBA AND ORS.
|
December 11, 2014 |
|
ALIM Vs. STATE
|
December 22, 2014 |
|
ALIMUDDIN Vs. STATE OF U P
|
September 26, 2014 |
|
ALIMUDDIN Vs. STATE OF U P
|
September 29, 2014 |
|
ALIMUDDIN KHAN Vs. STATE OF U P
|
September 16, 2014 |
|
ALIYAR Vs. STATE OF U.P.
|
August 27, 2014 |
|
ALKA DEVI Vs. STATE OF U P
|
September 15, 2014 |
|
ALKA DEVI Vs. STATE OF U P
|
November 17, 2014 |
|
ALKA GAUR Vs. STATE OF U P & ORS
|
September 26, 2014 |
|
ALKA SHARMA Vs. STATE OF U P
|
December 19, 2014 |
|
ALKA YADAV Vs. UNION OF INDIA
|
March 25, 2014 |
|
ALLAHABAD BANK Vs. RAJESH PAL
|
January 21, 2014 |
|
ALLAHABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. ASFAQUE HUSAIN SON OF ABDUL JABBAR AND STATE OF U.P. THROUGH COLLECTOR
|
August 7, 2014 |
|
ALLAHABAD GRAM UDYOG SEVA SANSTHAN Vs. COMMISSIONER, COMMERCIAL TAX
|
July 24, 2014 |
|
ALLAHABAD TRADERS Vs. STATE OF U P
|
March 24, 2014 |
|
ALLANASONS LTD. Vs. UNION OF INDIA
|
March 31, 2014 |
|
ALLANASONS LTD. Vs. UNION OF INDIA
|
April 29, 2014 |
|
ALLIANCEBUILDERS AND CONTRACTORS LTD Vs. UNION OF INDIA
|
May 13, 2014 |
|
ALLIED GLASSES PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
July 15, 2014 |
|
ALOK KUMAR Vs. BOARD OF REVENUE
|
May 20, 2014 |
|
ALOK KUMAR Vs. STATE OF U P
|
November 13, 2014 |
|
ALOK KUMAR AGNIHOTRI Vs. STATE OF U P
|
July 30, 2014 |
|
ALOK VARSHNEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 22, 2014 |
|
ALOK VIDYALAYA LALGANJ Vs. STATE OF U P
|
May 2, 2014 |
|
ALTAF Vs. STATE OF U P
|
August 14, 2014 |
|
ALWAR Vs. STATE OF U P
|
April 4, 2014 |
|
AMAL IRFA Vs. STATE OF U P
|
October 8, 2014 |
|
AMAN YADAV (MINOR) Vs. PRABHAT NARAIN YADAV
|
February 21, 2014 |
|
AMAR BAHADUR SINGH Vs. STATE OF U P
|
January 6, 2014 |
|
AMAR NATH Vs. R.C. & E.A./1ST, ALLAHABAD AND ORS.
|
August 19, 2014 |
|
AMAR NATH Vs. STATE OF U.P. AND ANOTHER
|
July 10, 2014 |
|
AMAR NATH Vs. STATE OF U P
|
January 31, 2014 |
|
AMAR NATH Vs. STATE OF U P
|
November 13, 2014 |
|
AMAR NATH Vs. STATE OF U P
|
August 1, 2014 |
|
AMAR NATH AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
September 26, 2014 |
|
AMAR NATH PANDEY Vs. STATE OF U P
|
July 11, 2014 |
|
AMAR NATH SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE, UNNAO AND ORS.
|
August 14, 2014 |
|
AMAR PAL Vs. STATE
|
March 5, 2014 |
|
AMAR PAL SINGH Vs. STATE OF U P
|
January 9, 2014 |
|
AMAR SINGH Vs. R I G S
|
February 10, 2014 |
|
AMAR SINGH Vs. STATE OF U P
|
March 10, 2014 |
|
AMAR SINGH Vs. STATE OF U P
|
October 14, 2014 |
|
AMAR SINGH Vs. YOGENDER SINGH
|
May 14, 2014 |
|
AMAR SINGH Vs. STATE OF U.P.
|
August 8, 2014 |
|
AMAR SINGH AND ORS. Vs. STATE OF U.P.
|
November 21, 2014 |
|
AMARJEET Vs. STATE OF U.P.
|
January 16, 2014 |
|
AMARJEET Vs. PRESCRIBED AUTHORITY/S D M TEH KUNDA
|
May 21, 2014 |
|
AMARJEET KAUR Vs. COMMISSIONER
|
April 28, 2014 |
|
AMBAR KUMAR Vs. THE STATE OF U.P.
|
October 14, 2014 |
|
AMBE CARRIER Vs. STATE OF U P
|
September 9, 2014 |
|
AMBIKA PRASAD Vs. STATE
|
May 30, 2014 |
|
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
|
AMBIKA PRASAD SINGH Vs. DEPUTY COMMISSIONER (FOOD) DEVI PATAN MANDAL GONDA
|
September 9, 2014 |
|
AMBRISH MISHIA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
|
AMINA KHATOON Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 26, 2014 |
|
AMINIA @ AMIN UDDIN @ KALLU Vs. STATE OF U P
|
August 14, 2014 |
|
AMIR ALI Vs. STATE OF U P
|
November 5, 2014 |
|
AMIT Vs. STATE OF U P
|
June 27, 2014 |
|
AMIT Vs. STATE OF U P
|
July 31, 2014 |
|
AMIT AGRAWAL Vs. POOJA AGRAWAL
|
April 25, 2014 |
|
AMIT AGRAWAL Vs. ATUL GUPTA
|
November 12, 2014 |
|
AMIT CHAUDHARY Vs. STATE OF U P
|
March 24, 2014 |
|
AMIT GARG AND ANOTHER Vs. TABASSUM GAJALA AND OTHERS
|
December 11, 2014 |
|
AMIT KUMAR Vs. STATE OF U.P.
|
January 24, 2014 |
|
AMIT KUMAR Vs. STATE OF U P
|
July 25, 2014 |
|
AMIT KUMAR Vs. PREM KUMAR GARG AND ORS.
|
December 2, 2014 |
|
AMIT KUMAR (MINOR) Vs. STATE OF U.P.
|
May 23, 2014 |
|
AMIT KUMAR TYAGI Vs. STATE OF U P
|
January 7, 2014 |
|
AMIT YADAV Vs. STATE OF U.P.
|
September 24, 2014 |
|
AMITABH JALAN, MANAGING TRUSTEE & EXECUTOR K D JALAN TRUST Vs. STATE OF U P
|
January 8, 2014 |
|
AMITABH THAKUR Vs. UNION OF INDIA
|
February 21, 2014 |
|
AMITABH THAKUR Vs. UNION OF INDIA
|
May 28, 2014 |
|
AMITABH THAKUR Vs. UNION OF INDIA
|
January 9, 2014 |
|
AMITABH THAKUR [P I L ] Vs. UNION OF INDIA
|
March 31, 2014 |
|
AMNA BEGUM Vs. RAM PRAKASH SINGH
|
May 23, 2014 |
|
AMRENDRA KUMAR Vs. STATE OF U.P.
|
May 16, 2014 |
|
AMRENDRA SINGH KURMI Vs. STATE OF U P
|
July 18, 2014 |
|
AMRIT BOTTLERS PVT. LTD Vs. COMMISSIONER OF C. EX
|
July 18, 2014 |
|
AMRIT BOTTLERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2014 |
|
AMRIT CORP. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 29, 2014 |
|
AMRIT LAL Vs. STATE OF U P
|
September 23, 2014 |
|
ANAMIKA Vs. STATE OF U.P.
|
May 12, 2014 |
|
ANAMIKA TOURISM COMPLEX AND 8 OTHERS Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL AND 2 ORS
|
July 14, 2014 |
|
ANAND AGARWAL Vs. DISTRICT JUDGE, LUCKNOW
|
November 10, 2014 |
|
ANAND BALLABH Vs. MOHD. IQBAL AND 17 ORS
|
November 24, 2014 |
|
ANAND GIRI Vs. STATE OF U P
|
August 14, 2014 |
|
ANAND KRISHNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 30, 2014 |
|
ANAND KUMAR Vs. U P PUBLIC SERVICE COMMISSION
|
September 26, 2014 |
|
ANAND KUMAR Vs. PREM CHANDRA(DEAD)
|
July 10, 2014 |
|
ANAND KUMAR SHARMA Vs. STATE OF U.P.
|
February 13, 2014 |
|
ANAND KUMARI Vs. BANK OF BARODA, FATEHPUR THROUGH ITS ATTORNET
|
July 17, 2014 |
|
ANAND PANDEY Vs. KING GEORGES MEDICAL UNIVERSITY
|
October 30, 2014 |
|
ANAND PANDEY Vs. STATE OF U.P. AND ORS.
|
August 12, 2014 |
|
ANAND PRAKASH AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
May 29, 2014 |
|
ANAND PRAKASH BANSAL Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 9, 2014 |
|
ANAND SHARMA & ANOTHER Vs. KANHAIYA LAL & 2 OTHERS
|
August 22, 2014 |
|
ANAND SINGH Vs. STATE OF U.P.
|
August 6, 2014 |
|
ANAND SINGH Vs. U P BOARD OF SECONDARY EDUCATION
|
February 11, 2014 |
|
ANAND VRINDAVAN Vs. AGRA DEVELOPMENT AUTHORITY
|
August 28, 2014 |
|
ANANT VIKRAM SINGH Vs. STATE OF U P
|
September 23, 2014 |
|
ANAR SINGH Vs. STATE OF U P
|
January 31, 2014 |
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ANAR SINGH Vs. ADDITIONAL DISTRICT & SESSION JUDGE
|
July 14, 2014 |
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ANARA DEVI Vs. AYUKT, KHADYA EVAM RASAD
|
May 30, 2014 |
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ANARDAN Vs. STATE OF U P
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April 4, 2014 |
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ANATHALAYA Vs. BOARD OF REVENUE
|
January 17, 2014 |
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ANDREWS INTERNATIONAL GENERAL SUPPLIERS Vs. STATE OF U.P.
|
August 21, 2014 |
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ANEES Vs. STATE
|
December 18, 2014 |
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ANEG SINGH, RAGHUBIR AND RAM CHANDRA Vs. STATE OF U P
|
February 10, 2014 |
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ANGEERA Vs. STATE
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January 24, 2014 |
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ANGNU LAL Vs. STATE OF U P
|
May 8, 2014 |
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ANIL Vs. REGIONAL HIGHER EDUCATION OFFICER
|
October 27, 2014 |
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ANIL Vs. STATE OF U.P. AND ORS.
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December 22, 2014 |
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ANIL KUAMR Vs. STATE OF U P
|
August 14, 2014 |
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ANIL KUMAR Vs. THE STATE OF U.P.
|
October 14, 2014 |
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ANIL KUMAR Vs. G M CANARA BANK
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September 11, 2014 |
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ANIL KUMAR Vs. INDIAN AIRLINESH
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December 19, 2014 |
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ANIL KUMAR Vs. INDIAN AIRLINES CHAIRMAN
|
August 12, 2014 |
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ANIL KUMAR Vs. ADDITIONAL COMMISSIONER
|
May 8, 2014 |
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ANIL KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GAUTAM BUDH NAGAR
|
April 21, 2014 |
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ANIL KUMAR (IN JAIL) Vs. STATE OF U P
|
July 11, 2014 |
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ANIL KUMAR @ DEEPU Vs. STATE OF U P
|
April 10, 2014 |
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ANIL KUMAR AGARWAL Vs. STATE OF U P
|
December 4, 2014 |
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ANIL KUMAR BAJPAI Vs. STATE OF U P
|
May 8, 2014 |
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ANIL KUMAR BHARDWAJ AND ORS. Vs. KAMLA DEVI AND ORS.
|
November 10, 2014 |
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ANIL KUMAR GUPTA Vs. RAJ KUMAR GUPTA
|
March 10, 2014 |
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ANIL KUMAR JAISWAL Vs. UNION OF INDIA
|
March 13, 2014 |
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ANIL KUMAR RANA Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLD
|
November 11, 2014 |
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ANIL KUMAR SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
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March 5, 2014 |
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ANIL KUMAR SRIVASTAV (DEAD) AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
|
December 19, 2014 |
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ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
August 19, 2014 |
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ANIL KUMAR SRIVASTAVA Vs. CHAIRMAN ZILA PARISHAD VARANASI
|
April 22, 2014 |
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ANIL KUMAR TRIPATHI Vs. STATE OF U P
|
March 28, 2014 |
|
ANIL KUMAR VERMA Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
August 29, 2014 |
|
ANIL KUMAR VERMA Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
March 27, 2014 |
|
ANIL KUMAR VERMA Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
December 8, 2014 |
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ANIL KUMAR VERMA Vs. STATE OF U.P.
|
August 25, 2014 |
|
ANIL KUMAR YADAV Vs. STATE OF U.P.
|
July 31, 2014 |
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ANIL KUMAR YADAV Vs. STATE OF U P
|
January 16, 2014 |
|
ANIL KUMAR YADAV Vs. STATE OF U P
|
July 28, 2014 |
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ANIL SRIVASTAVA Vs. NAINITAL BANK LTD
|
July 23, 2014 |
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ANIRUDH KUMAR SINGH Vs. UNION OF INDIA AND 5 OTHERS
|
July 2, 2014 |
|
ANIRUDH PRASAD VERMA Vs. STATE OF U P AND OTHERS
|
January 31, 2014 |
|
ANIRUDH SINGH Vs. D D C
|
March 7, 2014 |
|
ANIS Vs. STATE OF U.P.
|
September 12, 2014 |
|
ANIS Vs. STATE OF U P
|
November 20, 2014 |
|
ANITA Vs. STATE OF U P
|
April 24, 2014 |
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ANITA Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
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ANITA BHALLA Vs. RAJESH BATRA
|
May 29, 2014 |
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ANITA DEVI Vs. STATE OF U.P.
|
May 5, 2014 |
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ANITA DEVI Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION
|
October 10, 2014 |
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ANITA SINGH Vs. D D C
|
February 14, 2014 |
|
ANITA SINGH Vs. UNIVERSITY OF ALLAHABAD
|
January 15, 2014 |
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ANITA SONKAR Vs. SHAKUNTALA MISRA
|
April 2, 2014 |
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ANJALI KUSHWAHA Vs. STATE OF U P
|
December 2, 2014 |
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ANJANI Vs. D D C
|
February 21, 2014 |
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ANJU SINGH Vs. M D U P PROJECT CORP LTD
|
September 8, 2014 |
|
ANJUMAN FAROGH-E-ISLAM Vs. STATE OF U.P.
|
March 28, 2014 |
|
ANKIT Vs. STATE OF U.P.
|
April 17, 2014 |
|
ANKIT @ GOLU AND 3 OTHERS Vs. STATE OF U P
|
October 17, 2014 |
|
ANKIT CHATURVEDI Vs. UNION OF INDIA
|
March 27, 2014 |
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ANKIT TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 29, 2014 |
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ANKIT YADAV Vs. U P POWER CORPORATION LTD THRU M D
|
August 11, 2014 |
|
ANKITA TIWARI Vs. STATE OF U.P.
|
August 7, 2014 |
|
ANKITA YADAV Vs. INSTITUTE OF BANKING PESONNEL SELECTION(IBPS)
|
May 6, 2014 |
|
ANKUR @ BOBY Vs. STATE OF U.P.
|
May 13, 2014 |
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ANKUR BHARDWAJ Vs. STATE OF U.P.
|
January 9, 2014 |
|
ANKUR SINGH Vs. STATE OF U P
|
August 1, 2014 |
|
ANMOL SINGH Vs. STATE OF U P
|
September 16, 2014 |
|
ANOKHI HOSPITALITY PVT. LTD. Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
|
ANOOP SAXENA Vs. STATE OF U P
|
November 7, 2014 |
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ANOOP SRIVASTAVA Vs. REGESTRAR GENERAL, HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 27, 2014 |
|
ANSAL HOUSING & CONSTRUCTION LTD. Vs. STATE OF U P
|
September 19, 2014 |
|
ANSHUL MAHESHWARI @ ANSHUL ARYA Vs. STATE OF U.P. AND 4 OTHERS
|
November 5, 2014 |
|
ANT RAM Vs. STATE OF U. P.
|
January 7, 2014 |
|
ANTIM PRAKASH Vs. STATE OF U P
|
March 31, 2014 |
|
ANTOO Vs. DDC
|
April 15, 2014 |
|
ANUBHAV JAISWAL Vs. STATE OF U.P. AND ORS.
|
August 27, 2014 |
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ANUGRAH NARAIN SINGH Vs. STATE OF U P
|
February 3, 2014 |
|
ANUJ KUMAR SRIVASTAVA Vs. RATNA RANI
|
September 1, 2014 |
|
ANURADHA RAI Vs. UNION OF INDIA
|
September 25, 2014 |
|
ANURAG MISHRA Vs. STATE OF U.P.
|
March 27, 2014 |
|
ANWARUL HAQUE KHAN Vs. STATE OF U P SECRETARY AWAS,CIVIL SECTT LKO
|
March 14, 2014 |
|
ANWARUL HAQUE KHAN Vs. STATE OF U P SECRETARY AWAS,CIVIL SECTT LKO
|
March 21, 2014 |
|
APARNA CONSTRUCTION & SUPPLIERS Vs. STATE OF U.P.
|
August 21, 2014 |
|
APEX LABORATORIES PVT. LTD. Vs. K. PRASAD REDDY
|
July 11, 2014 |
|
APURVA (PROPRIETOR) A.D. BUILDER Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
|
ARCHANA Vs. STATE OF U P
|
September 10, 2014 |
|
ARCHANA Vs. STATE OF U.P.
|
February 24, 2014 |
|
ARCHANA SHARMA Vs. MUKESH KUMAR SHARMA
|
September 22, 2014 |
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ARCHANA SRIVASTAVA Vs. STATE OF U P AND 2 ORS
|
October 31, 2014 |
|
ARCHANA UPADHYAY Vs. STATE OF U P AND 14 OTHERS
|
August 13, 2014 |
|
ARCHANA YADAV Vs. STATE OF U P
|
April 21, 2014 |
|
ARCHNA DEVI Vs. NEW INDIA INSURANCE CO LTD BATLA & ORS
|
March 5, 2014 |
|
ARJUN SINGH Vs. STATE OF U.P.
|
November 10, 2014 |
|
ARJUN SINGH Vs. STATE OF U.P. AND ORS.
|
November 7, 2014 |
|
ARJUN SINGH MOHAN SINGH Vs. COMMISSIONER, INCOME TAX-1
|
May 30, 2014 |
|
ARKAN JAMIL KHAN Vs. STATE OF U P SECY
|
March 24, 2014 |
|
AROMA CHEMICALS Vs. UNION OF INDIA
|
April 9, 2014 |
|
ARTI DEVI Vs. STATE OF U P AND TWO OTHERS
|
July 1, 2014 |
|
ARTI DEVI Vs. DISTRICT JUDGE SIDHARTH NAGAR
|
January 22, 2014 |
|
ARTI VERMA Vs. STATE OF U.P.
|
February 5, 2014 |
|
ARUN ARYA ALIAS ARUN Vs. STATE OF U.P.
|
March 26, 2014 |
|
ARUN BHATIA AND 3 ORS Vs. STATE OF U P AND 2 ORS
|
October 31, 2014 |
|
ARUN KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
|
September 18, 2014 |
|
ARUN KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 5, 2014 |
|
ARUN KUMAR Vs. STATE OF U.P. AND ORS.
|
December 3, 2014 |
|
ARUN KUMAR AGARWAL Vs. STATE OF U P
|
May 19, 2014 |
|
ARUN KUMAR DUBEY Vs. STATE OF U P
|
July 2, 2014 |
|
ARUN KUMAR DUBEY Vs. HIGH COURT OF JUDICATURE AT ALLD
|
November 5, 2014 |
|
ARUN KUMAR DWIVEDI Vs. UNION OF INDIA
|
September 24, 2014 |
|
ARUN KUMAR MAURYA Vs. THE STATE OF U.P. AND ORS.
|
July 11, 2014 |
|
ARUN KUMAR SHARMA Vs. STATE OF U.P.
|
May 14, 2014 |
|
ARUN KUMAR SINGH Vs. BACHAU & OTHERS
|
March 13, 2014 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 17, 2014 |
|
ARUN KUMAR TIWARI Vs. STATE OF U P
|
May 28, 2014 |
|
ARUN KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 10, 2014 |
|
ARUN KUMAR YADAV Vs. STATE OF U.P.
|
June 12, 2014 |
|
ARUN SALUZA Vs. UNION OF INDIA
|
October 8, 2014 |
|
ARUN SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
|
ARUNA BHARTI Vs. STATE OF U P
|
July 17, 2014 |
|
ARUP KUMAR MITRA Vs. STATE OF U P
|
June 30, 2014 |
|
ARVIND Vs. STATE OF U.P.
|
April 15, 2014 |
|
ARVIND KUMAR Vs. CIVIL JUDGE
|
February 7, 2014 |
|
ARVIND KUMAR Vs. STATE OF U.P.
|
August 23, 2014 |
|
ARVIND KUMAR Vs. HIGH COURT OF JUDICATURE
|
March 21, 2014 |
|
ARVIND KUMAR Vs. STATE OF U.P.
|
March 27, 2014 |
|
ARVIND KUMAR Vs. STATE OF U.P.
|
May 23, 2014 |
|
ARVIND KUMAR @ BABLU Vs. STATE OF U P
|
September 12, 2014 |
|
ARVIND KUMAR CHAUBEY Vs. STATE OF U P
|
September 6, 2014 |
|
ARVIND KUMAR DWIVEDI Vs. UNION OF INDIA
|
May 14, 2014 |
|
ARVIND KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 6, 2014 |
|
ARVIND KUMAR YADAV Vs. STATE OF U P
|
September 4, 2014 |
|
ARVIND KUMAR YADAV Vs. UPPER MUKHYA ADHIKARI, ZILA PANCHAYAT
|
September 17, 2014 |
|
ARVIND KUMAR YADAV AND 3 OTHERS Vs. UPPER MUKHYA ADHIKARI ZILA P
|
December 8, 2014 |
|
ARVIND NARAIN MISRA Vs. DILIP SINGH RANA
|
February 17, 2014 |
|
ASARFHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 15, 2014 |
|
ASCENT CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF U.P.
|
May 19, 2014 |
|
ASGAR KHAN AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
March 3, 2014 |
|
ASHA Vs. STATEOF U.P.
|
May 13, 2014 |
|
ASHA AGARWAL AND ORS. Vs. ARVIND & CO. AND ORS.
|
December 4, 2014 |
|
ASHA DEVI & 2 OTHERS Vs. PARMATMA PANDEY & OTHERS
|
July 3, 2014 |
|
ASHA RAM Vs. PRAMUKH SACHIV AVAS EVAM SHASTRI NIY. LKO.
|
February 11, 2014 |
|
ASHA TOMAR Vs. STATE OF U P
|
August 26, 2014 |
|
ASHARAM Vs. STATE OF U P AND 4 ORS
|
October 13, 2014 |
|
ASHARFI LAL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW
|
December 5, 2014 |
|
ASHFAQ AHMAD Vs. HINDUSTAN AERONAUTICS LTD
|
February 24, 2014 |
|
ASHFAQ RAZA Vs. STATE OF U.P.
|
July 2, 2014 |
|
ASHIK RAMESHCHANDRA SHAH Vs. STATE OF U P
|
February 25, 2014 |
|
ASHIQ HUSAIN Vs. CHHOTEY KHAN
|
September 1, 2014 |
|
ASHISH GUPTA Vs. STATE OF U P
|
September 8, 2014 |
|
ASHISH MISHRA Vs. STATE OF U.P.
|
September 4, 2014 |
|
ASHISH SHUKLA Vs. STATE OF U P
|
November 3, 2014 |
|
ASHOK Vs. STATE OF U.P.
|
May 13, 2014 |
|
ASHOK FLAVOURS P. LTD. Vs. UNION OF INDIA AND ORS.
|
November 26, 2014 |
|
ASHOK KANOJIA Vs. STATE
|
January 28, 2014 |
|
ASHOK KUAMR Vs. STATE OF U P
|
August 26, 2014 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
July 1, 2014 |
|
ASHOK KUMAR Vs. STATE OF U P
|
September 24, 2014 |
|
ASHOK KUMAR Vs. PRADEEP KUMAR
|
September 26, 2014 |
|
ASHOK KUMAR Vs. STATE OF UP
|
March 14, 2014 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
May 28, 2014 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
October 15, 2014 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 29, 2014 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
September 10, 2014 |
|
ASHOK KUMAR Vs. D D C
|
July 16, 2014 |
|
ASHOK KUMAR Vs. STATE OF U P
|
December 19, 2014 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
September 19, 2014 |
|
ASHOK KUMAR AGARWAL Vs. MANSHA DEVI AND 4 ORS
|
December 8, 2014 |
|
ASHOK KUMAR AND COMPANY Vs. RESERVE BANK OF INDIA
|
July 18, 2014 |
|
ASHOK KUMAR BARNWAL Vs. PUNJAB NATIONAL BANK
|
February 19, 2014 |
|
ASHOK KUMAR GUPTA Vs. STATE OF U P
|
November 20, 2014 |
|
ASHOK KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
|
July 7, 2014 |
|
ASHOK KUMAR JAISWAL Vs. UNION OF INDIA
|
September 1, 2014 |
|
ASHOK KUMAR MAURYA Vs. UPPAR AYUKT, IST AND 12 ORS
|
December 22, 2014 |
|
ASHOK KUMAR RANA Vs. STATE OF U P
|
May 14, 2014 |
|
ASHOK KUMAR SHARMA Vs. STATE OF U P
|
November 5, 2014 |
|
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
|
July 18, 2014 |
|
ASHOK KUMAR SHUKLA Vs. STATE OF U P
|
January 13, 2014 |
|
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
November 5, 2014 |
|
ASHOK KUMAR SINGH Vs. AHILYA SINGH AND 8 ORS
|
September 23, 2014 |
|
ASHOK KUMAR SINGH Vs. DISTRICT JUDGE, FAIZABAD & OTHERS
|
December 4, 2014 |
|
ASHOK KUMAR SRIVASTAV Vs. STATE OF U P
|
April 16, 2014 |
|
ASHOK KUMAR VERMA @ ASHOK KURMI Vs. STATE OF U P
|
May 15, 2014 |
|
ASHOK KUMAR YADAV Vs. STATE OF U P AND 6 ORS
|
October 17, 2014 |
|
ASHOK KUMAR YADAV Vs. STATE OF U P
|
November 28, 2014 |
|
ASHOK MAHAOR Vs. STATE OF U P & 4 OTHERS
|
April 7, 2014 |
|
ASHOK MISHRA Vs. STATE OF U.P.
|
April 17, 2014 |
|
ASHOK SINGH @ GOPI SINGH Vs. STATE OF U P
|
August 22, 2014 |
|
ASHOK TEWARI Vs. STATE OF U P
|
December 2, 2014 |
|
ASHOK VERMA Vs. POONAM YADAV
|
February 12, 2014 |
|
ASHRAF ALI Vs. STATE OF U P
|
September 25, 2014 |
|
ASHUTOSH PRAKASH SINGH Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR
|
December 3, 2014 |
|
ASHUTOSH SINGH JELIYANG Vs. UNION OF INDIA
|
August 22, 2014 |
|
ASHWANI KUMAR Vs. STATE OF U P
|
March 25, 2014 |
|
ASHWANI KUMAR RAI Vs. STATE OF U P
|
January 10, 2014 |
|
ASHWAPATI Vs. STATE OF U P
|
April 4, 2014 |
|
ASHWINI RAI Vs. STATE OF U P
|
May 29, 2014 |
|
ASHYANA SAHKARI AWAS SAMITI LTD Vs. STATE OF U.P.
|
May 30, 2014 |
|
ASIAN P P G INDUSTRIES LTD. Vs. COMMERCIAL TAX TRIBUNAL BENCH II GHAZIABAD
|
August 26, 2014 |
|
ASIF KHAN Vs. CIVIL JUDGE
|
July 1, 2014 |
|
ASIFUDDIN Vs. STATE OF U P
|
May 26, 2014 |
|
ASMAT JAHAN Vs. STATE OF U P
|
June 19, 2014 |
|
ASMAT JAHAN BEGUM Vs. STATE OF U P
|
December 23, 2014 |
|
ASOK PANDE Vs. UNION OF INDIA
|
July 21, 2014 |
|
ASOK PANDE Vs. ALLAHABAD HIGH COURT
|
March 7, 2014 |
|
ASSOCIATED CEMENT CO. LTD. Vs. COMMISSIONER TRADE TAX, LUCKNOW
|
January 15, 2014 |
|
ASSOCIATED INTER STATE CARRIERS Vs. STATE OF U P
|
January 31, 2014 |
|
ASST COMMISSIONER OF INCOME TAX-I Vs. SHANTI SWARUP JAIN
|
September 2, 2014 |
|
ASST. COMMISSIONER OF INCOME TAX-II Vs. GYAN DEEP PUBLIC SCHOOL
|
May 22, 2014 |
|
ASWAD STEELS AND ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2014 |
|
ATAR SINGH Vs. STATE OF U P
|
January 22, 2014 |
|
ATHAR ALI KHAN Vs. KHALEEQ AHMAD
|
May 5, 2014 |
|
ATHAR NISHAT Vs. HALEEMA KHATOON
|
July 10, 2014 |
|
ATMA RAM VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 13, 2014 |
|
ATTARA GAS SERVICE Vs. COMMISSIONER OF INCOME TAX, KANPUR
|
September 5, 2014 |
|
ATUL C KIRLOSKAR Vs. STATE OF U P
|
April 9, 2014 |
|
ATUL KUMAR JAISWAL Vs. STATE OF U.P.
|
August 28, 2014 |
|
ATUL SINHA Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
August 11, 2014 |
|
AVADH CONSTRUCTION COMP. Vs. WAQF ALAL AULAD NAWAB MOHD. ALI KHAN
|
July 25, 2014 |
|
AVANEESH YADAV Vs. STATE OF U P
|
August 12, 2014 |
|
AVANI KUMAR Vs. STATE OF U P
|
July 30, 2014 |
|
AVANISH KUMAR MISHRA Vs. STATE OF U P PRIN SECY (HOME) LUCKNOW
|
March 26, 2014 |
|
AVANISH KUMAR RAI Vs. STATE OF U P
|
August 29, 2014 |
|
AVDESH KUMAR Vs. STATE OF U P
|
January 31, 2014 |
|
AVINASH Vs. STATE OF U.P.
|
May 19, 2014 |
|
AVINASH KUMAR @ MANOJ KUMAR Vs. SUDHIR CHAUDHARY & ANOTHER
|
July 4, 2014 |
|
AVISHKAR KRISHNA DHAON Vs. UDAI KRISHNA DHAON
|
March 7, 2014 |
|
AWADH BIHARI TRIPATHI Vs. SHANTI DEVI SHUKLA
|
November 21, 2014 |
|
AWADH NARAYAN Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 17, 2014 |
|
AWADH NARAYAN Vs. STATE OF U P
|
January 17, 2014 |
|
AWADHESH Vs. STATE OF U.P.
|
August 2, 2014 |
|
AWADHESH KUMAR Vs. STATE OF U P
|
April 2, 2014 |
|
AWADHESH KUMAR @ ADHESH MAURYA Vs. STATE OF U P
|
December 18, 2014 |
|
AWASTHI TRADERS PHAPHUND ROAD DIBIYAPUR AURAIYA Vs. COMMISSIONER OF INCOME TAX 1 AGRA
|
May 27, 2014 |
|
AWDHESH SHARMA Vs. STATE OF U P
|
October 16, 2014 |
|
AWNEESH KUMAR Vs. ADITYA PRASAD CHATURVEDI
|
May 6, 2014 |
|
AWNISH KUMAR GUPTA Vs. STATE OF U P
|
February 17, 2014 |
|
AYODHYA PRASAD Vs. D D C.,BAHARAICH
|
January 29, 2014 |
|
AYODHYA PRASAD YADAV Vs. STATE OF U.P. AND ANR.
|
March 26, 2014 |
|
AYUB KHAN Vs. UNION OF INDIA
|
September 10, 2014 |
|
AYUB WALI KHAN Vs. UNION OF INDIA SECY
|
March 24, 2014 |
|
AYURVEDA SEWASHRAM KALYAN SAMITI Vs. UNION OF INDIA
|
March 3, 2014 |
|
AZAD Vs. STATE OF U P
|
September 22, 2014 |
|
AZAD KHAN Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 8, 2014 |
|
AZAM @ CHHANGE Vs. STATE OF U P
|
September 2, 2014 |
|
AZAZUL HUQ Vs. STATE OF U.P.
|
August 8, 2014 |
|
AZIM Vs. STATE OF U P
|
January 10, 2014 |
|
AZIMUDDIN ANSARI Vs. UNION OF INDIA
|
April 1, 2014 |
|
AZIZ Vs. NASIR
|
July 4, 2014 |
|
AZIZ UDDIN Vs. LAXMI DEVI
|
April 29, 2014 |
|
AZIZ ULLAH Vs. DAKSHINANCHAL VIDYUT VITARAN NIGAM LIMITED
|
July 24, 2014 |
|
AZIZULLAH KHAN Vs. STATE OF U P
|
November 24, 2014 |
|
B D BHATNAGAR Vs. STATE OF U P
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April 25, 2014 |
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B D PANT Vs. U P STATE SUGAR CORPORATION LTD
|
October 28, 2014 |
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B D R INT UDYOG Vs. UNION OF INDIA SECY
|
March 13, 2014 |
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B I F R NEW DELHI Vs. ALFA SPRINGS LTD
|
September 3, 2014 |
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B M TIWARI & ORS Vs. STATE OF U P
|
March 11, 2014 |
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B.D.M. MUNICIPAL GIRLS INTER COLLEGE Vs. STATE OF U.P.
|
November 10, 2014 |
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B.J. NAGRATH Vs. CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL
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July 16, 2014 |
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B.K. JEWELLERS Vs. STATE BANK OF INDIA AND ORS.
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August 6, 2014 |
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B.L.M.S. HOTEL AND RESORT PVT. LTD. AND ORS. Vs. TEJ BHAN CHNGHANI AND ORS.
|
November 12, 2014 |
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BABA SAHEB DR AMBEDKAR MAHA VIDYALAYA Vs. STATE OF U P
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May 30, 2014 |
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BABALOO @ RAJ KUMAR MAURYA Vs. STATE OF U P
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August 26, 2014 |
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BABBAN Vs. STATE OF U.P.
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May 27, 2014 |
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BABBOO KUSHWAHA Vs. STATE OF U.P.
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May 23, 2014 |
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BABBOO SINGH Vs. STATE
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January 24, 2014 |
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BABEETA Vs. STATE OF U P
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February 25, 2014 |
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BABITA SAXENA Vs. STATE OF U.P.
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April 4, 2014 |
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BABLI SAXENA Vs. STATE OF U P
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February 14, 2014 |
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BABLOO DUBEY Vs. STATE OF U P
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November 3, 2014 |
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BABLU Vs. STATE OF U P
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October 8, 2014 |
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BABLU Vs. STATE OF U P
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May 28, 2014 |
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BABU Vs. STATE OF U P
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April 3, 2014 |
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BABU ALIAS MOHD HABEEB Vs. STATE OF U P
|
December 11, 2014 |
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BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 15, 2014 |
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BABU LAL Vs. LAL CHANDA
|
May 13, 2014 |
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BABU LAL Vs. D D C
|
October 29, 2014 |
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BABU NANDAN MISHRA Vs. STATE OF U P
|
December 15, 2014 |
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BABU RAM Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI
|
January 16, 2014 |
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BABU RAM Vs. STATE OF UP
|
October 17, 2014 |
|
BABU RAM Vs. DAYA RAM
|
May 28, 2014 |
|
BABU RAM Vs. STATE OF U P
|
April 18, 2014 |
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BABU RAM SINGH Vs. STATE OF U P
|
December 2, 2014 |
|
BABU SINGH KUSHWAHA Vs. C B I , NEW DELHI
|
February 21, 2014 |
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BABU SINGH KUSHWAHA Vs. STATE OF U P
|
January 17, 2014 |
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BABY OF NEESHA Vs. STATE OF U P
|
January 6, 2014 |
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BACHAIE Vs. D.D.C.
|
April 22, 2014 |
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BACHCHA LAL Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
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BACHCHA LAL NISHAD Vs. STATE OF U P
|
November 19, 2014 |
|
BACHCHEY LAL Vs. STATE OF U P
|
March 26, 2014 |
|
BACHCHEY LAL Vs. STATE OF U P
|
April 21, 2014 |
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BACHCHHRAJ PASI Vs. STATE OF U P
|
July 23, 2014 |
|
BACHCHOO Vs. STATE OF U P
|
May 12, 2014 |
|
BADAN Vs. STATE OF U.P.
|
November 25, 2014 |
|
BADLEY AND BEER PAL Vs. STATE OF U P
|
October 17, 2014 |
|
BADRI Vs. D.D.C. AND ORS.
|
December 19, 2014 |
|
BADRI Vs. SANT RAM
|
August 2, 2014 |
|
BADRI @ GAMMEY Vs. STATE OF U P
|
August 12, 2014 |
|
BADRI NARAYAN Vs. ADDITIONAL COMMISSIONER
|
February 10, 2014 |
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BADRI NARAYAN TIWARI Vs. STATE OF U P
|
September 23, 2014 |
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BADRI NATH OJHA Vs. STATE OF U P
|
August 19, 2014 |
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BADRI PRASAD Vs. STATE OF U P
|
January 10, 2014 |
|
BADRI PRASAD SINGH Vs. D.D.C.
|
January 21, 2014 |
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BADRUDDIN Vs. ADDL. DISTRICT JUDGE
|
July 3, 2014 |
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BAGGHU Vs. STATE OF U P
|
September 19, 2014 |
|
BAGHEL INFRASTRUCTURES PVT. LTD. Vs. N.T.P.C. LTD. AND ORS.
|
November 10, 2014 |
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BAHGAT SINGH Vs. STATE OF U P
|
September 2, 2014 |
|
BAIJ NATH Vs. STATE OF U P
|
July 28, 2014 |
|
BAIJ NATH Vs. STATE OF U.P.
|
September 19, 2014 |
|
BAIJ NATH SAROJ Vs. STATE OF U P
|
July 29, 2014 |
|
BAIJNATH TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
August 6, 2014 |
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BAIJU Vs. COLLECTOR (FINANCE & REVENUE) LUCKNOW
|
January 13, 2014 |
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BAJAJ HINDUSTAN LIMITED Vs. STATE OF U P
|
September 17, 2014 |
|
BAJRANG PATHAK Vs. D D C
|
February 24, 2014 |
|
BAJRANG PETRO CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2014 |
|
BAJRANG PRASAD TIWARI Vs. LALTI DEVI
|
May 5, 2014 |
|
BAJRANGI SINGH Vs. STATE OF U P
|
August 29, 2014 |
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BAKEWELL AGRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2014 |
|
BAL GOVIND Vs. STATE OF U P
|
May 30, 2014 |
|
BAL KISHAN Vs. STATE OF U P
|
January 9, 2014 |
|
BAL KRISHNA CHOUBEY Vs. UNION OF INDIA
|
October 30, 2014 |
|
BALAJI IMPEX Vs. STATE OF U.P.
|
October 30, 2014 |
|
BALAJI MARKETING INDIA Vs. COMMISSIONER, COMMERCIAL TAXES
|
November 19, 2014 |
|
BALAK RAM MISHRA [HEARING LIST] Vs. STATE OF U P
|
March 31, 2014 |
|
BALBIR Vs. STATE
|
October 17, 2014 |
|
BALBIR SINGH Vs. PRABHU
|
March 31, 2014 |
|
BALENDU GAUTAM Vs. STATE OF U P AND 4 ORS
|
November 20, 2014 |
|
BALESH DEVI Vs. STATE OF U P
|
February 13, 2014 |
|
BALESHWAR SINGH Vs. K P SINGH
|
November 12, 2014 |
|
BALESHWAR SINGH Vs. K.P. SINGH
|
November 20, 2014 |
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BALJEET SINGH BAKSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 23, 2014 |
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BALLABH BHAI PATEL INTER COLLEGE Vs. STATE OF U.P.
|
May 30, 2014 |
|
BALMIKI Vs. BOARD OF REVENUE
|
January 17, 2014 |
|
BALRAM KUSHWAHA Vs. STATE OF U.P.
|
May 5, 2014 |
|
BALWANT SINGH Vs. STATE OF U P
|
January 17, 2014 |
|
BALWANT SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
November 14, 2014 |
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BANARAS AUTO TRADERS AND ORS. Vs. RELIANCE WEB STORES LTD. AND ORS.
|
November 12, 2014 |
|
BANDANA GUPTA Vs. STATE OF U P
|
March 31, 2014 |
|
BANGALI Vs. STATE OF U P
|
January 2, 2014 |
|
BANK OF INDIA Vs. VIVEK ENTERPRISES
|
February 12, 2014 |
|
BANK OF INDIA Vs. M/S. CHANDRA AGRO PRIVATE LTD
|
February 12, 2014 |
|
BANKEY LAL Vs. STATE OF U P
|
May 28, 2014 |
|
BANSHI Vs. STATE OF U P
|
March 24, 2014 |
|
BANSHIDHAR AND ORS. Vs. RAM GOPAL AND ORS.
|
December 19, 2014 |
|
BANTI Vs. STATE OF U P
|
January 13, 2014 |
|
BANWARI LAL Vs. STATE OF U P
|
April 25, 2014 |
|
BANWARI VISHWAKARMA Vs. UNION OF INDIA
|
September 10, 2014 |
|
BARKAI Vs. MAHMOOD KHAN
|
May 9, 2014 |
|
BASANT LAL Vs. STATE OF U.P.
|
October 14, 2014 |
|
BASANT LAL MAURYA Vs. STATE OF U P
|
August 13, 2014 |
|
BASANT LAL MAURYA Vs. STATE OF U.P.
|
April 2, 2014 |
|
BASHIR Vs. STATE OF U P
|
February 11, 2014 |
|
BASHIR Vs. STATE OF U P
|
July 18, 2014 |
|
BASIC SHIKSHA PARISHAD Vs. RAM KISHORE
|
October 10, 2014 |
|
BAWA MASALA COMPANY Vs. PRESIDING OFFICER LABOUR COURT
|
July 11, 2014 |
|
BECHAN PRASAD NISHAD Vs. DISTRICT MAGISTRATE, DEORIA
|
October 28, 2014 |
|
BECHU PRASAD Vs. DISTRICT COOPERATIVE BANK LTD
|
March 25, 2014 |
|
BECHU RAI GRAM SEWAK Vs. STATE OF U P
|
March 31, 2014 |
|
BEEPAT AND ORS. Vs. SRI RAM
|
December 16, 2014 |
|
BEG RAJ Vs. BOARD OF REVENUE AND 9 OTHERS
|
May 23, 2014 |
|
BEGRAJ SINGH Vs. STATE OF U P
|
January 3, 2014 |
|
BEKARU Vs. MITHAI LAL
|
May 30, 2014 |
|
BELI DEVI Vs. UNION OF INDIA
|
September 6, 2014 |
|
BHAGAT HALWAI AND CONFECTIONERS AGRA Vs. COMMISSIONER OF TRADE TAX U P
|
December 23, 2014 |
|
BHAGAWATI PRASAD OJHA Vs. STATE OF U.P.
|
April 10, 2014 |
|
BHAGGU RAM Vs. GULAB CHAND
|
April 24, 2014 |
|
BHAGUATI PRASAD YADVA Vs. STATE OF U P
|
October 8, 2014 |
|
BHAGWAN Vs. DY DIRECTOR OF CONSOLIDATION
|
April 2, 2014 |
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BHAGWAN DAS Vs. D D C
|
August 8, 2014 |
|
BHAGWAN DAS Vs. D D C
|
August 6, 2014 |
|
BHAGWAN DAS SAXENA Vs. STATE OF U.P.
|
January 7, 2014 |
|
BHAGWAN LAXMINARAIN VIRAJMAN, LAXMI NARAIN MANDIR Vs. SURENDRA KUMAR DIKSHIT AND ORS.
|
August 5, 2014 |
|
BHAGWAN SINGH Vs. STATE OF UP
|
August 20, 2014 |
|
BHAGWAN SINGH Vs. NAHAR SINGH
|
January 31, 2014 |
|
BHAGWAN SINGH S/O KHARAG SINGH Vs. STATE OF U P
|
January 31, 2014 |
|
BHAGWAN SWAROOP Vs. STATE OF U P
|
November 21, 2014 |
|
BHAGWANDAS AND ORS. Vs. D.D.C. AND ORS.
|
December 22, 2014 |
|
BHAGWAT BARUN Vs. STATE OF U P
|
May 29, 2014 |
|
BHAGWAT PRASAD Vs. STATE OF U P
|
May 21, 2014 |
|
BHAGWAT PRASAD Vs. STATE OF U P
|
December 5, 2014 |
|
BHAGWAT SAGAR OJHA Vs. GAS AUTHORITY OF INDIA LTD
|
April 24, 2014 |
|
BHAGWAT SWARUP DIXIT Vs. STATE OF U.P.
|
April 16, 2014 |
|
BHAGWATI PRASAD Vs. RADHEY SHYAM
|
September 17, 2014 |
|
BHAGWATI SINGH & Vs. STATE OF U P
|
January 7, 2014 |
|
BHAIRO PRASAD Vs. JAGDISH NARAIN
|
September 10, 2014 |
|
BHAIRO PRASAD TRIPATHI Vs. STATE OF U P AND 3 OTHERS
|
December 22, 2014 |
|
BHAIYA TIRATH RAJ SINGH Vs. DY DIRECTOR CONSOLIDATION
|
January 13, 2014 |
|
BHAIYYA LAL & ORS Vs. STATE OF U P
|
August 1, 2014 |
|
BHAJAN LAL Vs. STATE OF U P
|
November 10, 2014 |
|
BHAJJA Vs. STATE OF U P
|
August 27, 2014 |
|
BHANU KEWAT Vs. STATE OF U P
|
February 12, 2014 |
|
BHANU PRATAP Vs. STATE OF U P
|
January 3, 2014 |
|
BHANU PRATAP CHAUDHARY Vs. DIRECTOR GENERAL OFPOLICE CENTRAL SECTOR CENTRAL RESERVE
|
September 6, 2014 |
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BHANU PRATAP SINGH Vs. STATE OF U P
|
July 9, 2014 |
|
BHANU PRATAP SINGH Vs. THE STATE OF U.P AND ORS.
|
July 23, 2014 |
|
BHANU PRATAP SINGH YADAV DEGREE COLLEGE Vs. STATE OF U.P.
|
September 17, 2014 |
|
BHANU PRIYA Vs. STATE OF U P
|
August 26, 2014 |
|
BHANUMATI DEVI Vs. DY DIRECTOR OF CONSOLIDATION
|
January 10, 2014 |
|
BHANWAR SINGH Vs. STATE OF U P
|
August 20, 2014 |
|
BHARAT Vs. STATE OF U P
|
April 11, 2014 |
|
BHARAT Vs. D.D.C. AND ORS.
|
February 13, 2014 |
|
BHARAT BHUSHAN Vs. STATE OF U P
|
May 19, 2014 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U P
|
February 24, 2014 |
|
BHARAT LAL PAL Vs. STATE OF U P
|
September 19, 2014 |
|
BHARAT PETROLEUM COR LTD Vs. STATE OF UP
|
April 7, 2014 |
|
BHARAT PETROLEUM CORPN LTD Vs. RENT CONTROL & EVICTION OFFICER/ CITY MAGISTRATE ALLAHABAD
|
July 30, 2014 |
|
BHARAT PUMPS AND COMPRESSORS LIMITED Vs. ANAND KUMAR
|
April 25, 2014 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. ASHOK KUMAR
|
April 11, 2014 |
|
BHARAT SANCHAR NIGAM LTD Vs. SUBHASH CHANDRA AGARWAL
|
July 31, 2014 |
|
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER TRADE TAX U P LUCKNOW
|
January 10, 2014 |
|
BHARAT SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
September 23, 2014 |
|
BHARAT YADAV Vs. GANPATI ASSOCIATES
|
August 13, 2014 |
|
BHARTIYA RAIL DALIT MAZDOOR ASSOCIATION (B.R.D.M.A.) AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 10, 2014 |
|
BHARTU AND ORS. Vs. STATE OF U.P.
|
May 23, 2014 |
|
BHAVISHYA CREDIT CO OPERATIVE SOCIETY LTD. Vs. STATE OF U P
|
March 28, 2014 |
|
BHAVYA DWELLINGS PVT. LTD. LUCKNOW Vs. GOPAL NARAIN CHAUBEY AND OTHERS
|
February 12, 2014 |
|
BHAWANI SHANKER Vs. S.D. RAGHUVANSHI
|
July 16, 2014 |
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BHEEM CEMENTS LTD Vs. STATE OF U P
|
January 31, 2014 |
|
BHGESHWARI PROJECT Vs. ANAND PROJECTS LIMITED LALITPUR
|
May 14, 2014 |
|
BHIBHUTI NARAIN SINGH Vs. FOOD CORPORATION OF INDIA
|
August 14, 2014 |
|
BHIKKHU CHANDIMA (PRADEEP KUMAR) Vs. STATE OF U P
|
January 10, 2014 |
|
BHIM SINGH Vs. STATE OF U P
|
March 12, 2014 |
|
BHOLA Vs. STATE OF U P
|
January 24, 2014 |
|
BHOLA ALIAS SATENDRA Vs. STATE OF U.P.
|
May 13, 2014 |
|
BHOLA KEWAT Vs. STATE OF U P
|
September 11, 2014 |
|
BHOLA NATH PAL Vs. STATE OF U.P. AND ORS.
|
April 10, 2014 |
|
BHOLA SINGH AND ANOTHER Vs. NEETU SINGH AND 2 ORS.
|
October 9, 2014 |
|
BHOLA SINGH GURJAR Vs. STATE OF U.P.
|
August 6, 2014 |
|
BHOLANATH RAJPATI SHUKLA Vs. PUNJAB NATIONAL BANK RECOVERY DEPTT
|
September 16, 2014 |
|
BHOLI KHANNA Vs. ASHOK KUMAR RASTOGI
|
December 8, 2014 |
|
BHOORA Vs. STATE OF U P
|
November 27, 2014 |
|
BHOORA Vs. KAMLESH SHARMA
|
September 15, 2014 |
|
BHOORA AND ORS. Vs. STATE OF U.P.
|
November 19, 2014 |
|
BHOORI Vs. STATE OF U P
|
November 11, 2014 |
|
BHUNESH DUTT Vs. JOINT DIRECTOR OF CONSOLIDATION
|
December 4, 2014 |
|
BHUNESH KUMAR GUPTA Vs. CHET NARAIN SINGH
|
April 3, 2014 |
|
BHUNESHWAR RAI Vs. STATE OF U P
|
September 18, 2014 |
|
BHUP SINGH Vs. STATE OF U.P.
|
December 17, 2014 |
|
BHUPAL SINGH Vs. D.D.C.
|
May 6, 2014 |
|
BHUPENDRA KANT VARSHNEYA Vs. D I O S
|
February 21, 2014 |
|
BHUPENDRA KUMAR AND Vs. STATE OF U P AND 3 OTHERS
|
August 20, 2014 |
|
BHUPENDRA NARAIN CHAUBEY Vs. R VENKATESHWAR RAO
|
April 29, 2014 |
|
BHUPENDRA PRASAD SHUKLA Vs. SAKINA
|
December 2, 2014 |
|
BHUPENDRA PRATAP SINGH Vs. STATE OF U P
|
December 12, 2014 |
|
BHURA Vs. STATE OF U P
|
April 24, 2014 |
|
BHUSAI Vs. STATE OF U.P.
|
September 5, 2014 |
|
BIHARI LAL Vs. CHIEF ENGINEER
|
April 16, 2014 |
|
BIJAI CHAND BHANDARI Vs. V ADDL D J
|
July 7, 2014 |
|
BIJAY KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 10, 2014 |
|
BIJENDRA Vs. SOM PRAKASH AGRAWAL SECRY
|
November 25, 2014 |
|
BIJENDRA Vs. STATE OF U P
|
July 21, 2014 |
|
BIJENDRA Vs. STATE OF U.P.
|
October 13, 2014 |
|
BIJENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BIJNOR
|
September 22, 2014 |
|
BINDER PASI Vs. STATE OF U P
|
July 28, 2014 |
|
BINDESHWARI Vs. D D C, AZAMGARH
|
December 4, 2014 |
|
BINDESHWARI PRASAD SINGH Vs. STATE OF U P
|
August 25, 2014 |
|
BINDRA PRASAD Vs. STATE OF U P
|
August 5, 2014 |
|
BINDRA PRASAD GOND Vs. STATE OF U P
|
February 6, 2014 |
|
BINDU DEVI Vs. STATE OF UP
|
September 19, 2014 |
|
BINDU DEVI Vs. STATE OF U P
|
September 17, 2014 |
|
BINDU KUMARI Vs. STATE OF U P
|
October 29, 2014 |
|
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
February 18, 2014 |
|
BIPIN KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
January 8, 2014 |
|
BIRAN LAL GUPTA Vs. DEPUTY GENERAL MANAGER, B.O.B. AND ORS.
|
December 3, 2014 |
|
BIRAN LAL GUPTA Vs. THE DEPUTY GENERAL MANAGER, ZONAL OFFICE, BANK OF BARODA AND ORS.
|
September 22, 2014 |
|
BIRBAL SINGH Vs. ADDL COMMISSIONER
|
March 7, 2014 |
|
BIRENDRA MANI TRIPATHI Vs. STATE OF U P
|
May 26, 2014 |
|
BIRESH KUMAR Vs. STATE OF U.P.
|
October 15, 2014 |
|
BISHAMBHAR Vs. STATE
|
August 8, 2014 |
|
BISHAN CHANDRA AND OTHERS Vs. RENT CONTROL & EVICTION OFFICER/CITY MAGISTRATE,KANPUR & ORS
|
September 12, 2014 |
|
BISHUN PAL Vs. STATE OF U P
|
May 15, 2014 |
|
BISMILLAH Vs. D D C
|
March 27, 2014 |
|
BITTU @ DHARMENDRA Vs. STATE OF U.P. AND ANOTHER
|
April 16, 2014 |
|
BOARD OF TRUSTEES OF THE SHIA COLLEGE Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
|
August 19, 2014 |
|
BOARD OF TRUSTEES, E P F JANANMANDAL LTD Vs. RAM KUMAR SISAUDIYA
|
December 12, 2014 |
|
BODHISATWA SAMAJ SEVA SANSTHAN U P Vs. STATE OF U P
|
July 16, 2014 |
|
BRAHMA Vs. SIRTAJI
|
September 8, 2014 |
|
BRAHMA NAND LAVANIYA Vs. STATE OF U P
|
May 29, 2014 |
|
BRAHMDEO Vs. STATE OF U P
|
March 14, 2014 |
|
BRAHMESHWAR PRASAD PATHAK Vs. STATE OF U P
|
June 16, 2014 |
|
BRAJ KISHORE TIWARI Vs. STATE OF U.P.
|
July 25, 2014 |
|
BRAJ NARAYAN PANDEY Vs. STATE OF U.P.
|
March 14, 2014 |
|
BRAJENDRA KUMAR GUPTA Vs. STATE OF U. P.
|
May 27, 2014 |
|
BRAJENDRA SHARAN @ PRAKASH Vs. VIII A D J , RAI BARELI & 4 ORS
|
September 25, 2014 |
|
BRIJ BHUSHAN GIRI Vs. STATE OF U P
|
September 10, 2014 |
|
BRIJ KISHOR Vs. STATE OF U P
|
April 7, 2014 |
|
BRIJ KISHORE Vs. STATE OF U P
|
March 20, 2014 |
|
BRIJ KISHORE SINGH Vs. STATE OF U.P. THROUGH SECY. COOPERATIVE DEPT. LUCKNOW AND ORS.
|
April 25, 2014 |
|
BRIJ LAL Vs. STATE OF U.P.
|
May 2, 2014 |
|
BRIJ LAL Vs. STATE OF U P
|
September 26, 2014 |
|
BRIJ MANGAL SINGH Vs. STATE OF U P
|
January 9, 2014 |
|
BRIJ MOHAN Vs. FOOD CORPORATION OF INDIA
|
April 3, 2014 |
|
BRIJ MOHAN YADAV Vs. NAGAR PALIKA PARISHAD MATHUR
|
September 15, 2014 |
|
BRIJ PAL SINGH Vs. SAVITRI DEVI
|
November 13, 2014 |
|
BRIJ PAL SINGH S/O ROOP SINGH Vs. STATE OF U P
|
August 25, 2014 |
|
BRIJ RAJ SINGH Vs. STATE OF U.P.
|
August 25, 2014 |
|
BRIJ RAJ TRIPATHI Vs. MALTI DEVI
|
May 8, 2014 |
|
BRIJENDRA Vs. D D C FAIZABAD
|
September 19, 2014 |
|
BRIJENDRA KUMAR Vs. SURAJ BHAN
|
January 23, 2014 |
|
BRIJENDRA NATH DWIVEDI Vs. STATE OF U.P.
|
July 25, 2014 |
|
BRIJESH Vs. STATE OF U P
|
June 19, 2014 |
|
BRIJESH KUMAR Vs. PANJAB AND SIND BANK
|
January 3, 2014 |
|
BRIJESH KUMAR Vs. DIRECTOR,PENSION NIDHESHALAYA,U.P.,LACKNOW
|
March 25, 2014 |
|
BRIJESH PANDEY Vs. STATE OF U P AND 4 OTHERS
|
March 5, 2014 |
|
BRIJESH SINGH Vs. STATE OF U P
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May 19, 2014 |
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BRINDABAN BEHARI LAL SRIVASTAVA Vs. STATE OF U P
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July 3, 2014 |
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BRINDAWAN BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX.
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February 24, 2014 |
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BRITANIA INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
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December 18, 2014 |
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BROOKE BOND LIPTON INDIA LTD. Vs. STATE OF U.P.
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August 12, 2014 |
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BROWN AND SHARPE INC Vs. COMMISSIONER OF INCOME TAX
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November 11, 2014 |
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BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2014 |
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BUDDHA @ NABI HASAN Vs. STATE OF U P
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November 24, 2014 |
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BUDH GRAMIN SANSTHAN Vs. STATE OF U.P.
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April 30, 2014 |
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BUDH RAM Vs. ASSIT. DIRECTOR OF CONSOLIDATION
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January 13, 2014 |
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BUDHAI Vs. SANJU
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March 14, 2014 |
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BUDHI RAM AND 3 ORS Vs. STATE OF U P AND ANOTHER
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October 30, 2014 |
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BUDHI RAM MAURYA Vs. STATE OF U P
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November 11, 2014 |
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BUDHSEN @ MUNENDRA Vs. STATE OF U P
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March 25, 2014 |
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BUNDELKHAND UNIVERSITY AND ORS. Vs. U.O.I. AND ORS.
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September 15, 2014 |
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C I T Vs. H C LTD
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March 11, 2014 |
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C I T (CENTRAL KANPUR) Vs. D P KANODIA KANPUR
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January 23, 2014 |
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C I T KANPUR Vs. SYNTEX FABRICS
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August 6, 2014 |
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C K BERDAY Vs. STATE OF U P
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May 8, 2014 |
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C P GULAB SINGH Vs. DY INSPECTOR GENERAL OF POLICE ALLAHABAD
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July 16, 2014 |
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C.B.I. Vs. DINESH KUMAR SINGH
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July 15, 2014 |
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C.C. Vs. PIDILITE INDUSTRIES LTD.
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August 28, 2014 |
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C.C., C.E. & S.T. Vs. DEWAN SUGAR MILLS
|
September 3, 2014 |
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C/M ASHTHBHUJA VIDYA NIKETAN INTER COLLEGE Vs. STATE OF U P
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October 30, 2014 |
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C/M DWARIKA PRASAD INTER COLLEGE Vs. STATE OF U.P.
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December 22, 2014 |
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C/M GYAN BHARTI SHIKSHA SADAN AND ANOTHER Vs. STATE OF U P AND OTHERS
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April 21, 2014 |
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C/M JANTA INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 2 ORS
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December 10, 2014 |
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C/M LALA BABU BAIJAL MEMORIAL INTER COLLEGE Vs. STATE OF U.P.
|
October 17, 2014 |
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C/M MAHATMA GANDHI P.G. COLLEGE Vs. STATE OF U.P.
|
August 6, 2014 |
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C/M PARA VIDYA PRASARINI SAMITI PRESIDENT & 2 ORS Vs. STATE OF U P & 3 OTHERS
|
April 1, 2014 |
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C/M SHIKSHA PRASAR SAMITI,AMBEDKAR NAGAR THRU MANAGER Vs. RAM NATH SINGH & 4 OTHERS
|
February 25, 2014 |
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C/M SIDDHESHWAR NATH INTER COLLEGE Vs. STATE OF U P
|
December 1, 2014 |
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CANARA BANK Vs. VIRENDRA PRAKASH
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November 5, 2014 |
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CANTONMENT BOARD Vs. DAULATRAM DIWAN CHARITABLE TRUST
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April 15, 2014 |
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CANTONMENT BOARD MEERUT Vs. PRINCIPAL, ST. JOHNS SCHOOL
|
April 25, 2014 |
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CANTONMENT BOARD MEERUT Vs. STATE OF U P
|
April 2, 2014 |
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CANTONMENT BOARD, MEERUT Vs. ADDL DISTRICT JUDGE & ORS
|
April 24, 2014 |
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CANTONMENT EXEC. OFFICER, CANTONMENT BOARD, MEERUT Vs. PUSPA DEVI
|
January 29, 2014 |
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CAPITAL LAMINATES PVT. LTD. Vs. GENERAL MANAGER, N.E.R.
|
May 12, 2014 |
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CATALYSTS Vs. STATE OF U.P.
|
August 4, 2014 |
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CENTRAL BANK OF INDIA Vs. SARDAR DEVENDRA SINGH OBERAI
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July 7, 2014 |
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CENTRAL BUREAU OF INVESTIGATION Vs. YOGENDRA KUMAR @ BABLU
|
May 22, 2014 |
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CENTRAL BUREAU OF INVESTIGATION Vs. PANKAJ SHARMA
|
April 28, 2014 |
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CENTRAL WOMEN'S COLLEGE OF EDUCATION Vs. STATE OF U.P.
|
May 28, 2014 |
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CHAIRMAN AND MANAGING DIRECTOR, ALLAHABAD BANK Vs. ALLAHABAD BANK STAFF ASSOCIATION
|
September 5, 2014 |
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CHAIRMAN CUM M D U P POWER CORPORATION LTD LKO Vs. U P STATE PUBLIC SERIVES TRIBUNAL INDIRA BHAWAN LKO AND
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August 1, 2014 |
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CHAIRMAN, STATE BANK OF INDIA, BOMBAY & ORS Vs. OM PRAKASH
|
July 23, 2014 |
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CHAIRMAN, TOWN AREA Vs. STATE OF U.P.
|
March 14, 2014 |
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CHAITU @ MANIRAM Vs. STATE OF U P
|
May 14, 2014 |
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CHALA Vs. STATE OF U.P.
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January 16, 2014 |
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CHAMAN Vs. STATE OF UP
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August 26, 2014 |
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CHAMELI DEVI Vs. STATE OF U P
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August 28, 2014 |
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CHAMPA Vs. STATE OF U P
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May 9, 2014 |
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CHAMPA DEVI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE
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December 3, 2014 |
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CHAMPA DEVI Vs. RAMA
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May 6, 2014 |
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CHANCHAL AGRAWAL Vs. JAGDISH PRASAD GUPTA
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September 1, 2014 |
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CHAND AALOO COMPANY Vs. STATE OF U P
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August 7, 2014 |
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CHAND BIHARI PATODIA Vs. STATE OF U P
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June 18, 2014 |
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CHAND MOHAMMAD Vs. STATE OF U P
|
August 8, 2014 |
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CHAND MOHAMMAD @ MOHAMMAD ARIF Vs. STATE OF U P
|
August 12, 2014 |
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CHANDA Vs. STATE OF U.P.
|
October 10, 2014 |
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CHANDAR SHEEL DWIVEDI Vs. STATE OF U P
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April 21, 2014 |
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CHANDNI Vs. STATE OF U.P.
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August 28, 2014 |
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CHANDRA BABU Vs. STATE OF U P
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November 21, 2014 |
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CHANDRA BHAL Vs. STATE OF U P
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February 13, 2014 |
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CHANDRA BHAN GUPTA Vs. STATE OF U P
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May 5, 2014 |
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CHANDRA BHUSHAN SINGH @ RAGGHOO SINGH Vs. STATE OF U P
|
July 10, 2014 |
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CHANDRA DEVI MISHRA Vs. CHAIRMAN AND M.D. DENA CORPORATE CENTER
|
September 17, 2014 |
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CHANDRA DUTT GAUTAM Vs. STATE OF U P
|
August 27, 2014 |
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CHANDRA KALA SINGH Vs. U.P. POWER CORPORATION LTD. THRU C.M.D. & ANOTHER
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July 21, 2014 |
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CHANDRA KAMAL Vs. ZILA PARISHAD
|
October 10, 2014 |
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CHANDRA KANT YADAV Vs. STATE OF U P
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November 5, 2014 |
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CHANDRA MOHAN AGRAWAL Vs. STATE OF U P
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November 17, 2014 |
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CHANDRA MUKHTAR AND ORS. Vs. STATE OF U.P. AND ORS.
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December 5, 2014 |
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CHANDRA PAL Vs. STATE OF U P
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September 19, 2014 |
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CHANDRA PAL Vs. STATE OF U P
|
September 9, 2014 |
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CHANDRA PAL Vs. D D C
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November 11, 2014 |
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CHANDRA PAL SINGH S/ON OF BALWANT SINGH Vs. STATE OF U P
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August 14, 2014 |
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CHANDRA PRABHA KUSHWAHA Vs. COMMISSIONER OF INCOME TAX
|
January 9, 2014 |
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CHANDRA PRABHA PATHAK W/O LATE SRI L D PATHAK Vs. STATE OF U P
|
October 30, 2014 |
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CHANDRA PRAKASH GUPTA Vs. STATE OF U.P.
|
January 23, 2014 |
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CHANDRA PRAKASH JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 22, 2014 |
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CHANDRA PRAKASH SRIVASTAVA Vs. MANISH KUMAR MAHESHWARI
|
January 13, 2014 |
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CHANDRA PRAKASH TANAYA Vs. VANDANA
|
April 24, 2014 |
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CHANDRA PRATAP PANDEY Vs. STATE OF U P
|
July 18, 2014 |
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CHANDRA SHEKHAR Vs. DISTRICT JUDGE, SIDDHARTH NAGAR
|
March 27, 2014 |
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CHANDRA SHEKHAR Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW
|
August 21, 2014 |
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CHANDRA SHEKHAR Vs. STATE OF U P
|
July 31, 2014 |
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CHANDRA SHEKHAR Vs. STATE OF U P
|
February 27, 2014 |
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CHANDRA SHEKHAR PANDEY Vs. STATE OF UTTAR PRADESH
|
December 17, 2014 |
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CHANDRA SHEKHAR SINGH Vs. DISTRICT JUDGE LUCKNOW
|
February 18, 2014 |
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CHANDRABHAN Vs. STATE OF U P
|
February 21, 2014 |
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CHANDRASEN Vs. SURENDRA VERMA
|
July 11, 2014 |
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CHANDRASEN YADAV Vs. D D C
|
March 26, 2014 |
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CHANDRIKA Vs. STATE OF U.P.
|
July 17, 2014 |
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CHANDRIKA SINGH YADAV Vs. I G
|
March 3, 2014 |
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CHANDRU Vs. STATE
|
January 3, 2014 |
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CHARAN SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
July 28, 2014 |
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CHARAN SINGH Vs. STATE OF U.P.
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April 29, 2014 |
|
CHARRI Vs. STATE
|
November 7, 2014 |
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CHATAR SINGH Vs. STATE OF U P
|
July 7, 2014 |
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CHAUDHARY GAJANAN PRATAP PATEL Vs. STATE OF U.P.
|
November 13, 2014 |
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CHAUDHARY HARD PORCELAIN FACTORY Vs. STATE OF U P
|
August 13, 2014 |
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CHAWALI Vs. STATE OF U P
|
January 16, 2014 |
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CHEENI ALIAS WAHIUDDIN Vs. STATE OF U.P.
|
February 7, 2014 |
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CHETAN ANAND PARASHAR ALIAS RAHUL SHARMA Vs. STATE OF U P
|
December 23, 2014 |
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CHETNA PANDEY Vs. STATE OF U.P.
|
May 30, 2014 |
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CHETNA PANDEY Vs. STATE OF U P AND 2 ORS
|
December 12, 2014 |
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CHHABI LAL Vs. UTTAR PRADESH LAND DEVELOPMENT BANK
|
January 2, 2014 |
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CHHAIL BIHARI Vs. ADDITIONAL COMMISSIONER (JUD ) DEVI PATAN
|
July 14, 2014 |
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CHHAKKI LAL Vs. STATE OF U P
|
March 5, 2014 |
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CHHANGU Vs. STATE OF U P
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September 11, 2014 |
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CHHANNU ALIAS VIVEK Vs. STATE OF U P
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September 3, 2014 |
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CHHAYA CHAURASIA Vs. STATE OF U P
|
October 9, 2014 |
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CHHAYA GUPTA Vs. SHAILENDRA KUMAR MISRA
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March 26, 2014 |
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CHHEDI LAL Vs. STATE OF U P
|
March 7, 2014 |
|
CHHEDI LAL Vs. RAM RATAN MISHRA
|
July 18, 2014 |
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CHHEDI LAL GUPTA Vs. DISTRICT JUDGE
|
March 3, 2014 |
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CHHETAR PAL S/O BHANWAR SINGH Vs. STATE OF U P
|
January 31, 2014 |
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CHHOTE LAL Vs. STATE OF U P
|
February 27, 2014 |
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CHHOTE LAL Vs. STATE OF U.P. AND ORS.
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December 4, 2014 |
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CHHOTE LAL Vs. STATE OF U P
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April 18, 2014 |
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CHHOTE LAL Vs. D D C SULTANPUR
|
December 5, 2014 |
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CHHOTE LAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 23, 2014 |
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CHHOTE LAL GOND Vs. STATE OF U P
|
September 26, 2014 |
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CHHOTE LAL SINGH Vs. STATE OF U P
|
September 17, 2014 |
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CHHOTEY LAL Vs. D D C
|
July 2, 2014 |
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CHHOTEY LAL KASERA Vs. KANHAIYA LAL KASERA
|
August 26, 2014 |
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CHHOTU AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 22, 2014 |
|
CHIDDI SINGH Vs. STATE OF U P
|
September 24, 2014 |
|
CHIEF ACCOUNT OFFICER Vs. MOHD IDRISH
|
February 6, 2014 |
|
CHIEF COMMISSIONER Vs. GYAN PRAKASH SINGH
|
April 30, 2014 |
|
CHIEF SECURITY COMMISSIONER Vs. RAMESH KUMAR SINGH
|
January 16, 2014 |
|
CHITRA SINGH Vs. SARVA U P GRAMIN BANK
|
January 21, 2014 |
|
CHOKHANI BROTHER Vs. JOINT COMMISSIONER OF INCOME TAX
|
May 16, 2014 |
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CHREDILAL Vs. COMMISSIONER ALLAHABAD DIVISION
|
September 25, 2014 |
|
CHUNNI LAL Vs. STATE OF U P
|
July 16, 2014 |
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CHUNNI LAL DWIVEDI Vs. ADDL DISTRICT & SESSIONS JUDGE COURT NO.3 LUCKNOW AND ORS.
|
October 15, 2014 |
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CHUNNI LAL GUPTA Vs. STATE OF U.P.
|
April 1, 2014 |
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CHUNNI LAL GUPTA Vs. PREAMU GUPTA & 4 OTHERS
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May 12, 2014 |
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CIT AND ORS. Vs. TRICONE CEMENTS (P) LTD.
|
February 13, 2014 |
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CITY MONTESSORY SCHOOL SOCIETY Vs. STATE OF UP
|
September 25, 2014 |
|
CLASSIC POWER SYSTEMS PVT. LTD. Vs. STATE OF U.P. & 4 OTHERS
|
November 7, 2014 |
|
COAL PRODUCT INDIA Vs. UNION OF INDIA
|
August 1, 2014 |
|
COMMERCIAL AUTO SALES PVT LTD ALLAHABAD Vs. COMMISSIONER OF INCOME TAX, ALLAHABAD
|
October 17, 2014 |
|
COMMERCIAL MOTORS LTD. Vs. COMMISSIONER OF TRADE TAX, U.P.
|
March 3, 2014 |
|
COMMISSINER OF INCOME TAX, AGRA Vs. VIRENDRA BEHARI AGRAWAL
|
August 7, 2014 |
|
COMMISSIONER Vs. TRIVENI N.L. LTD.
|
January 13, 2014 |
|
COMMISSIONER Vs. SHYAM ENTERPRISES TEL BER. ORAI
|
July 2, 2014 |
|
COMMISSIONER Vs. H.C.S. COMNET SYSTEM LTD.
|
January 13, 2014 |
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COMMISSIONER CENTRAL EXCISE & CUSTOMS Vs. C P SONKAR
|
February 26, 2014 |
|
COMMISSIONER INCOME TAX Vs. SRI RAM KISHAN GUPTA
|
January 20, 2014 |
|
COMMISSIONER INCOME TAX Vs. TRANSLAM LTD
|
September 17, 2014 |
|
COMMISSIONER INCOME TAX Vs. U Y INDUSTRIES PVT LTD
|
September 23, 2014 |
|
COMMISSIONER INCOME TAX Vs. MEERA SINGH
|
August 6, 2014 |
|
COMMISSIONER OF C. EX. Vs. BHUSHAN STEEL AND STRIPS LTD.
|
April 21, 2014 |
|
COMMISSIONER OF C. EX. Vs. SAMSUNG INDIA ELECTRONIC LTD.
|
September 25, 2014 |
|
COMMISSIONER OF C. EX., LUCKNOW Vs. STAR STEELS
|
November 19, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HCL TECHNOLOGIES
|
November 11, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ANNAKUT BISCUITS CO. (P.) LTD.
|
September 16, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GPL POLYFILS
|
September 24, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. U.P. STATE SUGAR CORPORATION
|
January 6, 2014 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GOVERDHAN TRANSFORMER UDYOG PVT. LTD.
|
November 13, 2014 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARIN AND SARIN
|
November 3, 2014 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AVADH TRANSFORMER (P.) LTD.
|
August 21, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GLYPH INTERNATIONAL LTD.
|
July 18, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ACCURATE CHEMICAL INDUSTRIES
|
February 3, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GLYPH INTERNATIONAL LTD
|
April 16, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. DIVISIONAL RAILWAY MANAGER N CR RAILWAY ALLAHABAD
|
April 18, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX Vs. M/S JUHI ALLOYS LTD.
|
January 15, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. PRECISION PIPES AND PROFILES CO. LTD.
|
January 7, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. STEEL ENGINEERING CO
|
March 7, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. GARG AVIATIONS LTD.
|
May 9, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, NOIDA Vs. DENSO INDIA LTD.
|
September 16, 2014 |
|
COMMISSIONER OF CENTRAL-EXCISE Vs. M. KUMAR UDHYOG (P.) LTD.
|
July 4, 2014 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. JOMBI GROUP CORPN.
|
January 7, 2014 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. RANI SUNDRI ESTATES LTD.
|
January 7, 2014 |
|
COMMISSIONER OF CUS. & C. EX. Vs. MOSER BAER INDIA LTD.
|
September 22, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. UJJAIR
|
September 4, 2014 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ABAN EXIM PVT. LTD.
|
August 4, 2014 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD.
|
August 6, 2014 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. J.P. TRANSFORMERS
|
August 25, 2014 |
|
COMMISSIONER OF INCOM TAX, BAREILLY Vs. KISAN SAHKARI CHINI MILL LTD
|
May 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. P N C CONSTRUCTION COMPANY LTD
|
August 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JOGENDRA SINGH
|
January 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ICE AND COLD STORAGE (P) LT D
|
October 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR JAIN
|
November 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. R K CIVIL CONSTRUCTION CO PVT LTD
|
April 30, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. AJAY PRAKASH (HUF)
|
May 23, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. R S ASSOCIATES
|
August 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI DEVI
|
December 8, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ZIAUDDIN AHMAD
|
December 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VACMENT INDIA AGRA
|
October 29, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. PRAYAG WINES
|
May 8, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING & INDUSTRIES LTD.
|
May 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VARANASI CATHOLIC EDUCATION SOCIETY
|
May 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND FOOTWEAR PVT. LTD.
|
January 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR ARORA
|
July 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JINDAL POLYESTER AND STEEL LTD.
|
April 7, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MODI XEROX LTD
|
February 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. N.K. LAMINATES P. LTD
|
April 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. REDICO KHAITAN LTD.
|
July 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SISTERS OF OUR LADY OF PROVIDENCE EDUCATION SOCIETY
|
July 3, 2014 |
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COMMISSIONER OF INCOME TAX Vs. PRISMA ELECTRONICS
|
August 5, 2014 |
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COMMISSIONER OF INCOME TAX Vs. D.P. KANODIA
|
February 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. BAGHPAT CO-OPERATIVE SUGAR MILLS LTD.
|
March 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. UMANG AGARWAL
|
May 16, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SIMBHAOLI INDUSTRIES P. LTD
|
May 15, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MATHURA COMMERCIAL CO.
|
January 15, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO. LTD
|
April 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VACMET PACKAGING (INDIA) PVT. LTD
|
February 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. TANDON AND MAHENDRA
|
March 13, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. G.M. (TELECOM), BSNL
|
February 13, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. APEEJAY SCHOOL
|
August 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. E.C.C. PROJECT PVT. LTD.
|
July 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ATUL ENGINEERING UDYOG
|
September 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M/S GOPI APARTMENT
|
May 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. S. K. TRANSFORMER (P) LTD.
|
March 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL EXPORTS
|
July 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAGAN AND CO.
|
July 7, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SAMRAJ KRISHAN CHAUDHARY
|
August 4, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. DIVYA JEWELLERS P. LTD.
|
July 4, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA CORPORATION ASBESTOS (P) LTD
|
April 23, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. SAHARA INDIA (FIRM) LUCKNOW
|
February 12, 2014 |
|
COMMISSIONER OF INCOME TAX (II) Vs. HARDAYAL CHARITABLE & EDUCATIONAL TRUST
|
May 1, 2014 |
|
COMMISSIONER OF INCOME TAX (TDS) Vs. BHARAT ELECTRONICS LTD
|
August 11, 2014 |
|
COMMISSIONER OF INCOME TAX MEERUT Vs. SHADRA EXPORTS
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August 25, 2014 |
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COMMISSIONER OF INCOME TAX, ALLAHABAD ANOTHER Vs. SINCERE CONSTRUCTION, SONEBHADRA
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July 30, 2014 |
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COMMISSIONER OF INCOME TAX, CENTRAL, KANPUR Vs. ANURAG AGARWAL, KANPUR
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September 25, 2014 |
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COMMISSIONER OF INCOME TAX, GORAKHPUR Vs. ABDUL HASEEB
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September 5, 2014 |
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COMMISSIONER OF INCOME TAX, MEERUT Vs. BRINDA ARNEJA MEERUT
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September 5, 2014 |
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COMMISSIONER OF INCOME TAX, MEERUT Vs. TRANSLAM LTD
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October 17, 2014 |
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COMMISSIONER OF INCOME TAX, MEERUT Vs. SUMATI TELEVISION (P) LTD
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September 23, 2014 |
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COMMISSIONER OF INCOME TAX,I KANPUR Vs. INDUS TECHNICAL EDUCATION SOCIETY
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August 25, 2014 |
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COMMISSIONER OF INCOME TAX,KANPUR Vs. MOTILAL DULI CHAND
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July 3, 2014 |
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COMMISSIONER OF INCOME TAX-1,AGRA Vs. SH.CHANDRA BHAN BANSAL
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May 22, 2014 |
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COMMISSIONER OF INCOME TAX-I Vs. PRAKASH AGNIHOTRI PROP SOCIETY SCHOOTERS
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May 23, 2014 |
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COMMISSIONER OF INCOME TAX-I, KANPUR Vs. AMARJEET SINGH (HUF)
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August 22, 2014 |
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COMMISSIONER OF INCOME TAX-I, KANPUR Vs. ANOOP SETHI
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August 5, 2014 |
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COMMISSIONER OF INCOME TAX-II Vs. T C ICE AND COLD STORAGE PVT LTD
|
September 9, 2014 |
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COMMISSIONER OF INCOME TAX-II Vs. VIHANGAM YOGA PRACHAR AND SOCIAL WELFARE TRUST
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January 3, 2014 |
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COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SALARPUR COLD STORAGE (PVT ) LTD BARABANKI
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August 19, 2014 |
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COMMISSIONER OF INCOME TAX-II LUCKNOW Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
|
April 25, 2014 |
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COMMISSIONER OF INCOME TAX-II, KANPUR Vs. R H L PROFILES, LTD
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August 22, 2014 |
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COMMISSIONER OF INCOME TX-II, KANPUR Vs. PRAGATI SPICES CO PVT LTD KANPUR
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August 20, 2014 |
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COMMISSIONER OF INCOME-TAX Vs. SANJEEV KUMAR AGARWAL
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August 25, 2014 |
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COMMISSIONER OF INCOME-TAX-II Vs. R.S. BAJAJ SOCIETY
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January 3, 2014 |
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COMMISSIONER OF SALES TAX U.P. AT LUCKNOW Vs. M/S UPPER DOAB,-SUGAR MILLS LTD.
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February 19, 2014 |
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COMMISSIONER OF TRADE TAX Vs. ROTOMACK FINANCE PVT LTD
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November 21, 2014 |
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COMMISSIONER TRADE TAX Vs. NIWAS JI OIL REFINERS PVT. LTD.
|
September 4, 2014 |
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COMMISSIONER TRADE TAX U P Vs. VEKAMAT PACKAGING (INDIA) LTD
|
August 25, 2014 |
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COMMISSIONER TRADE TAX, U P , LUCKNOW Vs. S/S KOHLI COLOR LAB
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July 11, 2014 |
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COMMISSIONER TRADE TAX, U P LUCKNOW Vs. ADHISHASHI ABHIYANATA, VIDYUT VITRAN KHAND
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May 20, 2014 |
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COMMISSIONER, CENTRAL EXCISE Vs. DABUR INDIA LTD.
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March 13, 2014 |
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COMMISSIONER, COMMERCIAL TAX Vs. TEWARI EXPORT
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July 11, 2014 |
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COMMISSIONER, COMMERCIAL TAX Vs. DABUR INDIA LTD.
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September 25, 2014 |
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COMMISSIONER, COMMERCIAL TAX Vs. S/S ANKUR METALS
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October 17, 2014 |
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COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. M/S JUBILANT LIFE SCIENCES LIMITED
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May 12, 2014 |
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COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. MONSANTO MANUFACTURER PVT. LTD.
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March 27, 2014 |
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COMMISSIONER, TRADE TAX Vs. KASHI FOOD PRODUCTS PVT. LTD
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January 8, 2014 |
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COMMISSIONER, TRADE TAX, U P LUCKNOW Vs. BATHWAL UDYOG PVT LTD
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July 4, 2014 |
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COMMISSIONER,COMMERCIAL TAX,LKO Vs. SHIV LOGISTIC COMPANY
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October 15, 2014 |
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COMMISSIONERS CENTRAL EXCISE Vs. KURELE PAN PRODUCTS P. LTD
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April 9, 2014 |
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COMMISSONER OF INCOME TAX (II) KANPUR Vs. SHIVAM MOTORS (P) LTD.
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May 5, 2014 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
March 12, 2014 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
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December 1, 2014 |
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COMMITTEE OF MANAGEMENT Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT VISWAVIDYALAYA
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May 26, 2014 |
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COMMITTEE OF MANAGEMENT ADARSH COLLEGE OF EDUCATION Vs. STATE OF U.P.
|
May 28, 2014 |
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COMMITTEE OF MANAGEMENT BALLABH BHAI PATEL INTER COLLEGE Vs. STATE OF U P
|
May 30, 2014 |
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COMMITTEE OF MANAGEMENT BOARD OF TRUSTEES SALTANAT BAHADUR EDUCATION TRUST Vs. STATE OF U P
|
September 6, 2014 |
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COMMITTEE OF MANAGEMENT DHANPATI DHARMA MAHAVIDYALAYA KHEMAUPUR AZAMGARH Vs. STATE OF U P
|
April 21, 2014 |
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COMMITTEE OF MANAGEMENT DWIVEDI MAHADEV PRASAD MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
April 25, 2014 |
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COMMITTEE OF MANAGEMENT HAR GOVIND KANYA JUNIOR HIGH SCHOOL KHAIR ALIGARH Vs. STATE OF U P
|
May 15, 2014 |
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COMMITTEE OF MANAGEMENT JAI KISAN INTER COLLEGE LALPUR BASTI Vs. STATE OF U P
|
July 24, 2014 |
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COMMITTEE OF MANAGEMENT JAN SEWA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
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February 14, 2014 |
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COMMITTEE OF MANAGEMENT KRISHAK INTER COLLEGE Vs. STATE OF U P
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March 14, 2014 |
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COMMITTEE OF MANAGEMENT LALA BABU BAIJAL MEMORIAL INTER COLLEGE GHAZIABAD Vs. STATE OF U P
|
October 17, 2014 |
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COMMITTEE OF MANAGEMENT MA VIDYAWATI SHIV KUMAR PANDEY SMARAK INTERMEDIATE COLLEGE Vs. STATE OF U P
|
February 11, 2014 |
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COMMITTEE OF MANAGEMENT MADARSA EHL-E-SUNNAT Vs. STATE OF U P
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January 8, 2014 |
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COMMITTEE OF MANAGEMENT MANOKARAN JUNIOR HIGH SCHOOL RETI Vs. STATE OF U P
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August 22, 2014 |
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COMMITTEE OF MANAGEMENT PUBLIC INTER COLLEGE MADARIPUR BIJNOR Vs. STATE OF U P
|
August 8, 2014 |
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COMMITTEE OF MANAGEMENT SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
|
March 14, 2014 |
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COMMITTEE OF MANAGEMENT SARVODAY INTER COLLEGE ALIGARH Vs. STATE OF U P
|
August 5, 2014 |
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COMMITTEE OF MANAGEMENT SHRI MAHARSHI BALMEEK INTER COLLEGE KHANDEHA CHITRAKOOT Vs. RAJESH KUMAR SINGH
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May 13, 2014 |
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COMMITTEE OF MANAGEMENT, BABU GULAB SINGH GAHARWAR DEGREE COLLEGE BANHETA, GAURA Vs. VICE CHANCELLOR OF MAHATMA GANDHI KASHI VIDHYAPEETH UNIVERSITY, VARANASI
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February 14, 2014 |
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COMMITTEE OF MANAGEMENT, D.A.V. INTER COLLEGE BANDA Vs. STATE OF U.P. AND ORS.
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December 23, 2014 |
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COMMITTEE OF MANAGEMENT, ISLAMIA INTER COLLEGE, FIROZABAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
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May 20, 2014 |
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COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
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December 10, 2014 |
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COMMITTEE OF MANAGEMENT, MAHATMA GANDHI POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
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August 6, 2014 |
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COMMITTEE OF MANAGEMENT, MAJOR ASHARAM INTER COLLEGE Vs. REGIONAL COMMITTEE
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January 2, 2014 |
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COMMITTEE OF MANAGEMENT, MASDARUL ULOOM EDUCATION SOCIETY Vs. STATE OF U P
|
May 28, 2014 |
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COMMITTEE OF MANAGEMENT, VIKAS MADHYAMIK VIDYALAY Vs. STATE OF U.P. AND ORS.
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November 24, 2014 |
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COMMITTEE OF MANAGEMENT,HINDU MODEL JUNIOR HIGH SCHOOL Vs. RAKESH KUMAR GUPTA
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May 28, 2014 |
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COMMITTEE OF MANAGEMENT,MADARASA QUASMIA ARABIA ISLAMIA UPPERKOT Vs. STATE OF U.P.
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March 27, 2014 |
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COMMR. OF C. EX. Vs. MAHENDRA ENGINEERING LTD.
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August 21, 2014 |
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COMMR. OF CENTRAL EXCISE Vs. SOFTWARE TECHNOLOGY PARK OF INDIA
|
April 9, 2014 |
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COMMR. OF CUS. & C. EX. Vs. SILVER OAK LABORATORIES PVT. LTD.
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September 11, 2014 |
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COMMR. OF CUS. & C. EX. Vs. ASHOK KUMAR TIWARI
|
October 29, 2014 |
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COMMR. OF CUS. AND C. EX. Vs. J.S. GUPTA AND SONS
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March 27, 2014 |
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COMMR. OF CUS., C. EX. AND S.T. Vs. INDIAN FARMERS FERTILIZERS COOP. LTD
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July 2, 2014 |
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CON. LAL CHANND GLA Vs. STATE OF U.P.
|
September 10, 2014 |
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CONSTABLE RAGHUVEER SINGH YADAV Vs. STATE OF U.P.
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May 21, 2014 |
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CONTINENTAL CARBON INDIA LTD Vs. UNION OF INDIA AND OTHERS
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October 14, 2014 |
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CONTINENTAL CEMENT COMPANY Vs. UNION OF INDIA
|
September 2, 2014 |
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CONTINENTAL CEMENT COMPANY Vs. UNION OF INDIA
|
September 1, 2014 |
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CONTONMENT BOARD Vs. YOGESH MOHAN
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April 15, 2014 |
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CROSSINGS INFRASTRUCTURE PVT LTD Vs. COMMISSIONEROF INCOME TAX
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January 15, 2014 |
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CUPID CONDOMSS LIMITED Vs. HEALTH CARE PRODUCTS
|
September 26, 2014 |
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CUSTODIAN GENERAL, ENEMY PROPERTY Vs. MOHD YUNUS
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October 17, 2014 |
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D A V INTER COLLEGE BANDA Vs. STATE OF U P
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December 23, 2014 |
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D A V INTER COLLEGE, TATIRI Vs. STATE OF U P AND 3 OTHERS
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January 10, 2014 |
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D N CHATURVEDI Vs. UNION OF INDIA
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September 12, 2014 |
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DADAU SAI Vs. STATE OF U.P.
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June 30, 2014 |
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DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD Vs. AZIZ ULLAH
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November 10, 2014 |
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DAL PRATAP SINGH @ DALA Vs. STATE OF U.P.
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January 31, 2014 |
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DALBEER KAUR Vs. UNION OF INDIA
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January 16, 2014 |
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DALMIYA BROTHERS Vs. COMMISSIONER OF TRADE TAX
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May 27, 2014 |
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DALPAT Vs. A D C
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March 28, 2014 |
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DALPAT Vs. DY DIRECTOR OF CONSOLIDATION
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April 2, 2014 |
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DALVEER SINGH Vs. STATE OF U P
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February 12, 2014 |
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DAMODAR SHAMSHER JANG BAHADUR RANA Vs. STATE OF U.P.
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September 2, 2014 |
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DARA NISHAD Vs. STATE OF U P
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May 6, 2014 |
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DARSHAN AGROILS LTD Vs. COMMISSIONER OF TRADE TAX
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January 2, 2014 |
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DARSHAN PASI Vs. STATE OF U P
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September 12, 2014 |
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DASHRATH BIND Vs. UNION OF INDIA
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March 31, 2014 |
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DASWANT RAM Vs. CONSOLIDATION COMMISSIONER AND ORS.
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December 23, 2014 |
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DATA RAM Vs. BOARD OF REVENUE, UTTAR PRADESH, LUCKNOW
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February 17, 2014 |
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DATARAM Vs. STATE OF U P
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October 16, 2014 |
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DAULAT DEVI Vs. SEEMA VERMA & 3 OTHERS
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August 14, 2014 |
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DAULAT SINGH Vs. MORADABAD DEVELOPMENT AUTHORITY
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July 7, 2014 |
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DAULAT SINGH Vs. STATE OF U.P. THRU SECY.
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May 13, 2014 |
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DAURALA ORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE
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April 1, 2014 |
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DAURALA SUGAR WORKS Vs. UNION OF INDIA
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February 26, 2014 |
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DAYA RAM VERMA Vs. ADDITIONAL DISTRICT JUDGE
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July 1, 2014 |
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DAYA SHANKAR YADAV AND 28 ORS Vs. STATE OF U P AND 7 ORS
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August 29, 2014 |
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DAYA SHANKER SHARMA Vs. U P POWER CORPORATION LTD. LUCKNOW
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July 1, 2014 |
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DAYA SHANKER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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September 18, 2014 |
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DAYA SUGAR Vs. COMMISSIONER CENTRAL EXCISE MEERUT 1
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October 17, 2014 |
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DEBASHISH SINHA Vs. STATE OF U P
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March 28, 2014 |
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DEEKSHA DWIVEDI AND ORS. Vs. UNION OF INDIA AND ORS.
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November 25, 2014 |
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DEEKSHA DWIVEDI AND ORS. Vs. STATE OF U.P. AND ORS.
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December 12, 2014 |
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DEEN BANDHU (DECEASED) Vs. STATE OF U P
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March 13, 2014 |
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DEEN BANDHU PASWAN Vs. STATE OF U.P.
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May 30, 2014 |
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DEENA NATH DUBEY Vs. STATE OF U P
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November 18, 2014 |
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DEENA NATH SINGH Vs. STATE OF U P
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September 6, 2014 |
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DEENA NATH VISHWAKARMA Vs. STATE OF U.P.
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January 24, 2014 |
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DEEP NARAIN Vs. STATE OF U P
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September 12, 2014 |
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DEEPAK Vs. STATE OF U P
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February 19, 2014 |
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DEEPAK AGARWAL Vs. STATE OF U P
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April 7, 2014 |
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DEEPAK ASHISH KAUL Vs. STATE OF U.P. THROU. SECY. NAGAR VIKAS LKO. AND OTHERS
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March 6, 2014 |
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DEEPAK KASHYAP Vs. RENU KASHYAP
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April 28, 2014 |
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DEEPAK KUMAR AGRAWAL Vs. NAGAR PALIKA PARISHAD
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March 7, 2014 |
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DEEPAK SINGHAL Vs. DINESH KUMAR TANDAN
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August 20, 2014 |
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DEEPAK VEER SINGH CHAUHAN Vs. STATE OF U.P.
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June 23, 2014 |
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DEEPALI DEVELOPERS Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
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March 28, 2014 |
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DEO NARAIN Vs. STATE OF U P
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September 4, 2014 |
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DEO PRIYESH GUPTA Vs. STATE OF U P
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January 29, 2014 |
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DEONATH Vs. D.D.C.
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September 22, 2014 |
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DEPUTY GENERAL MANAGER, CANARA BANK AND ORS. Vs. VINOD KUMAR
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December 10, 2014 |
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DESHPAL MAURYA Vs. STATE OF U P
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April 3, 2014 |
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DEV NARAIN SINGH Vs. D.D.C.
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September 5, 2014 |
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DEV NARAYAN MISHRA Vs. STATE OF U.P. AND ORS.
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August 7, 2014 |
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DEVANTI DEVI Vs. I.G. OF POLICE
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March 6, 2014 |
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DEVENDRA KUMAR Vs. STATE OF U P
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March 28, 2014 |
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DEVENDRA KUMAR Vs. STATE OF U P
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September 12, 2014 |
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DEVENDRA KUMAR GUPTA & OTHERS Vs. DISTRICT JUDGE, LUCKNOW/ADDL. DISTRICT JUDGE COURT NO. 1 & ORS
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November 13, 2014 |
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DEVENDRA KUMAR JAIN Vs. STATE OF U.P.
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March 27, 2014 |
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DEVENDRA KUMAR JAIN Vs. STATE OF U P
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May 12, 2014 |
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DEVENDRA MOHAN Vs. STATE OF U P
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May 16, 2014 |
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DEVENDRA NATH SHUKLA Vs. STATE OF U.P.
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January 10, 2014 |
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DEVENDRA PAL SINGH Vs. STATE OF U.P. AND ORS.
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November 28, 2014 |
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DEVENDRA PRAKASH VISHWAKARMA Vs. STATE OF U.P.
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July 17, 2014 |
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DEVENDRA PRASAD SARASWAT Vs. STATE OF U P
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September 25, 2014 |
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DEVENDRA SINGH Vs. STATE OF U P
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May 9, 2014 |
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DEVENDRA SINGH Vs. STATE OF U P
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January 24, 2014 |
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DEVENDRA SINGH Vs. BHOORI SINGH & OTHERS
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October 29, 2014 |
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DEVESH KUMAR SHARMA Vs. STATE OF U.P.
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March 7, 2014 |
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DEVI DAS KASYAP Vs. STATE OF U P
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January 3, 2014 |
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DEVI DEEN MALI Vs. STATE OF U P
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February 11, 2014 |
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DEVI LAL MANAGER Vs. STATE OF U.P. THRU SECY.
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May 21, 2014 |
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DEVI PRASAD KATIYAR AND 19 OTHERS Vs. U P SAHKARI GRAM VIKAS BANK LTD
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November 13, 2014 |
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DEVI PRASAD MISRA Vs. STATE OF U.P.
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August 19, 2014 |
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DEVIDAYAL ALUMINIUM INDUSTRIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
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December 9, 2014 |
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DEVIDUTTA TEWARI SHIKSHA SANSTHAN S.MAHAVIDYALAYA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT VISWAVIDYALAYA
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May 26, 2014 |
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DEVRAJ SINGH Vs. STATE OF U.P.
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February 18, 2014 |
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DEVYANI FOODS LTD SIKANDRA AGRA Vs. STATE OF UP
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March 27, 2014 |
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DEWAN TYRES LTD. Vs. UNION OF INDIA
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April 24, 2014 |
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DHAKKU Vs. STATE OF U.P.
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January 17, 2014 |
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DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
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September 1, 2014 |
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DHANANJAY MISHRA Vs. STATE OF U P
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May 16, 2014 |
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DHANANJAY VERMA Vs. STATE OF U P
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November 17, 2014 |
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DHANI RAM Vs. STATE
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December 3, 2014 |
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DHANMAYA @ DHAN KUMARI Vs. STATE OF U P
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September 19, 2014 |
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DHANPAL Vs. STATE OF U.P.
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May 28, 2014 |
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DHANPATTI DHARMA MAHAVIDYALAYA KHEMAUPUR Vs. STATE OF U P
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April 21, 2014 |
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DHANWANTI Vs. STATE OF U P
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May 15, 2014 |
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DHARAM PAL Vs. IST ADDITIONAL DISTRICT JUDGE KHERI
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January 13, 2014 |
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DHARAM PAL SINGH Vs. STATE OF U P
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December 19, 2014 |
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DHARAMPAL Vs. STATE OF U.P.
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May 13, 2014 |
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DHARAMPAL SATYAPAL LTD Vs. DINESH ENAMELLED WIRE INDUSTRIES P LTD
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January 31, 2014 |
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DHARAMVEER SINGH Vs. STATE OF U P
|
July 31, 2014 |
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DHARM RAJ SINGH Vs. STATE OF U P
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September 25, 2014 |
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DHARMA @ DHARMVEER Vs. STATE OF U P
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August 7, 2014 |
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DHARMA DUTTA CHATURVEDI Vs. PRINCIPAL JUDGE FAMILY COURT VARANASI
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March 12, 2014 |
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DHARMENDRA Vs. STATE OF U P
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January 9, 2014 |
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DHARMENDRA Vs. STATE OF U P
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July 28, 2014 |
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DHARMENDRA KUMAR Vs. STATE OF U.P. AND ORS.
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August 19, 2014 |
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DHARMENDRA PRATAP SINGH Vs. STATE OF U P
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April 28, 2014 |
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DHARMENDRA PRATAP SINGH Vs. STATE OF U P
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September 1, 2014 |
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DHARMENDRA SINGH Vs. U.O.I.
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January 7, 2014 |
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DHARMENDRA SINGH RATHOR Vs. HONBLE CHIEF JUSTICE
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October 31, 2014 |
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DHARMENDRA YADAV Vs. STATE OF U P
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January 13, 2014 |
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DHARMESH Vs. STATE OF U P
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August 13, 2014 |
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DHARMU Vs. KARMU
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September 25, 2014 |
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DHEERAJ KUMAR Vs. STATE OF U.P.
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January 6, 2014 |
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DHEERAJ SINGH Vs. STATE OF U P
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September 26, 2014 |
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DHIRENDRA NATH DUBEY Vs. STATE OF UP
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September 4, 2014 |
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DHIRENDRA NATH YADAV Vs. STATE OF U P
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March 5, 2014 |
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DHIRENDRA PANDEY Vs. STATE OF U P
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January 8, 2014 |
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DHIYANI Vs. STATE OF UP
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October 31, 2014 |
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DHODE KHAN Vs. COMMISSIONER, GONDA & ORS
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April 21, 2014 |
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DHOOM SINGH Vs. STATE OF U P
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October 14, 2014 |
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DHRUP LAL Vs. STATE OF U P
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April 1, 2014 |
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DHRUV JI PANDEY Vs. STATE OF U.P.
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February 27, 2014 |
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DHRUV NARAIN Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
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August 6, 2014 |
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DHULLI @ SANT RAM Vs. STATE OF U P
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August 29, 2014 |
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DIGAMBER JAIN SOCIETY FOR CHILD WELFARE Vs. STATE OF U.P.
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May 30, 2014 |
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DIGVIJAY NATH PANDEY Vs. UNION OF INDIA
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September 10, 2014 |
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DILEEP KUMAR @ KALLOO Vs. STATE OF U P
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March 11, 2014 |
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DILEEP KUMAR CHAUDHARY Vs. STATE OF U P
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December 3, 2014 |
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DILEEP KUMAR SINGH Vs. UNION OF INDIA
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January 8, 2014 |
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DILEEP KUMAR VERMA Vs. LAKHAN LAL RASTOGI AND ANOTHER
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July 24, 2014 |
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DILIP KUMAR SHUKLA Vs. REGISTRAR CO-OPERATIVE SOCIETY LUCKNOW& ORS
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January 29, 2014 |
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DILIP KUMAR SINGH Vs. STATE OF U P
|
November 5, 2014 |
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DILIP RAI BALWANI Vs. UNION OF INDIA
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July 21, 2014 |
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DILIP SINGH Vs. D.D.C.
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September 5, 2014 |
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DINA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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January 6, 2014 |
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DINA NATH @ DEEN DAYAL Vs. THAKUR BAL GOPAL JEE MAHARAJ AND BHAGWATI
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July 15, 2014 |
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DINESH Vs. STATE OF U P
|
August 27, 2014 |
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DINESH CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION/ADM FIROZABAD
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October 10, 2014 |
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DINESH CHANDRA GAUR Vs. ABHAY SOOD
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November 13, 2014 |
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DINESH CHANDRA SAXENA Vs. COMMISSIONER BAREILLY DIVI
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September 4, 2014 |
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DINESH KUMAR Vs. STATE OF U P
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September 12, 2014 |
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DINESH KUMAR Vs. S NARAIN
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July 21, 2014 |
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DINESH KUMAR AGRAWAL Vs. STATE OF U P
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July 4, 2014 |
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DINESH KUMAR GUPTA Vs. ALLAHABAD UTTAR PRADESH GRAMIN BANK
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January 17, 2014 |
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DINESH KUMAR SHUKLA Vs. STATE OF U P
|
October 15, 2014 |
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DINESH PATHAK Vs. STATE OF U.P.
|
September 12, 2014 |
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DINESHKUMAR SINGH @ SHAMBHU SINGH Vs. STATE OF U.P.
|
May 20, 2014 |
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DIRECTOR OF EDUCATION, ARBI FARSI BOARD, U P Vs. MAHBOOB ALAM
|
August 26, 2014 |
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DIRECTOR U P COUNCIL OF SUGARCANE RESEARCH SHAHJAHANPUR Vs. STATE OF U P
|
August 14, 2014 |
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DIRVIJAY SINGH Vs. STATE OF U P
|
November 18, 2014 |
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DISTRICT CANE SERVICE AUTHORITY AND ORS. Vs. NARESH PAL SINGH AND ORS.
|
December 11, 2014 |
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DISTRICT JUDGE HARDOI Vs. SAURABH KUMAR
|
July 21, 2014 |
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DISTRICT JUDGE, RAMPUR Vs. VINOD KUMAR VERMA
|
February 13, 2014 |
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DIVISIONAL MANAGER, B.S.N.L. LTD Vs. APPELLATE AUTHORITY/ DY.TRANSPORT COMMISSIONER
|
May 1, 2014 |
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DIVYA BHASIN Vs. JAVITRI DEVI
|
December 19, 2014 |
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DIVYA JYOTI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. UNION OF INDIA AND ORS.
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August 21, 2014 |
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DIWAKAR DWIVEDI Vs. STATE OF U.P.
|
January 21, 2014 |
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DIWAKAR TYAGI Vs. STATE OF U P
|
February 10, 2014 |
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DODRAM Vs. COLLECTOR
|
September 8, 2014 |
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DOLI JAWAHAR Vs. JOSEPH JAWAHAR
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May 14, 2014 |
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DR. ABHAI MAN SINGH Vs. STATE OF U.P. AND ANOTHER
|
September 12, 2014 |
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DR. ASHOK ROHATGI Vs. RAGHUNANDAN MALVIYA AND 2 ORS.
|
October 14, 2014 |
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DUBARI Vs. STATE OF U P
|
April 18, 2014 |
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DUKHIT & OT HERS; RAM BILAS Vs. A D C
|
November 11, 2014 |
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DUKHOO UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 10, 2014 |
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DUKHRAN Vs. STATE OF U.P.
|
July 21, 2014 |
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DULAREY S/O POOSEY Vs. STATE OF U P
|
November 28, 2014 |
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DULARI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND ORS.
|
July 28, 2014 |
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DURG VIJAY YADAV Vs. STATE OF U.P.
|
July 25, 2014 |
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DURGA DEVI Vs. ASHOK KUMAR MAHESHWARI
|
September 2, 2014 |
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DURGA ENTERPRISES Vs. STATE OF U P
|
March 27, 2014 |
|
DURGA KUSHWAHA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
|
DURGA PRASAD TIWARI @ MANTOO Vs. STATE OF U P
|
May 12, 2014 |
|
DURGESH KUMAR SONAR Vs. STATE OF U P
|
October 28, 2014 |
|
DUSHASAN Vs. STATE OF U.P.
|
May 14, 2014 |
|
DWARIKA PRASAD Vs. STATE OF U P
|
January 21, 2014 |
|
DWARIKA PRASAD Vs. UNION OF INDIA
|
July 10, 2014 |
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DWARIKESH SUGAR INDUSTRIES LTD Vs. STATE OF U P
|
December 9, 2014 |
|
DY G M , STATE BANK OF INDIA, ZONAL OFFICE, VARANASI Vs. PRESIDING OFFICER, CENTRAL GOVT INDUST TRIBUNAL
|
April 2, 2014 |
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EAST INDIA TANNERY CO. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
January 21, 2014 |
|
EAST INDIA TRANSPORT AGENCY Vs. COMMISSIONER OF TRADE TAX, U.P
|
January 15, 2014 |
|
EASTERN MILL PVT LTD Vs. STATE OF U P
|
June 30, 2014 |
|
EDAL SINGH Vs. STATE OF U P
|
April 10, 2014 |
|
EKMEET KAUR Vs. STATE OF U P
|
October 9, 2014 |
|
EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION Vs. STATE OF U.P.
|
April 11, 2014 |
|
EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
April 4, 2014 |
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ENVEE HEADWEAR INDUSTRIES Vs. GENERAL MANAGER NORTH CENTRAL RAILWAY GMS OFFICE COMPLEX SUBEDARGANJ ALLAHABAD
|
May 6, 2014 |
|
ESHA SINGHAL Vs. STATE OF U P
|
May 15, 2014 |
|
EX PROF SURYA NARAYAN SINGH Vs. STATE OF U P, SECY HIGHER EDUCATION U P SECTT
|
September 10, 2014 |
|
EX SOWAR IMAMUDDIN Vs. UNION OF INDIA
|
November 19, 2014 |
|
EXECUTIVE BOARD OF METHODIST EPISCOPAL CHURCH Vs. COMMISSIONER AGRA
|
October 17, 2014 |
|
EXECUTIVE ENGINEER, ELECTRICITY URBAN DISTRIBUTION DIVISION Vs. ELECTRICITY OMBUDSMAN (APPELLATE AUTHORITY) AND ORS.
|
September 11, 2014 |
|
FAIR BANKS MORSE INDIA LTD Vs. UNION OF INDIA
|
September 11, 2014 |
|
FAIR BANKS MORSE INDIA LTD Vs. UNION OF INDIA
|
September 19, 2014 |
|
FAISAL KHAN Vs. STATE OF U P
|
September 23, 2014 |
|
FAIYAJ Vs. STATE OF U.P.
|
May 30, 2014 |
|
FAIZ MOHAMMAD Vs. BANK OF BARODA, BRANCH BASKHARI
|
February 6, 2014 |
|
FAIZAL Vs. STATE OF U.P.
|
February 11, 2014 |
|
FAIZAN @ FAJJU Vs. STATE OF U P
|
August 12, 2014 |
|
FAKHRUDDIN Vs. RAJ SHEKHAR, D M
|
February 11, 2014 |
|
FAKIRA Vs. STATE OF U P
|
August 12, 2014 |
|
FARAHA Vs. STATE OF U P & 4 OTHERS
|
October 10, 2014 |
|
FARAIEM Vs. STATE OF U P
|
February 6, 2014 |
|
FARHAT BEGUM Vs. STATE OF U.P.
|
June 2, 2014 |
|
FARID PINDARI Vs. RASHID WALI BEG
|
December 16, 2014 |
|
FARIDDUIN Vs. TAHIRA & 6 ORS
|
September 5, 2014 |
|
FARMAN Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 24, 2014 |
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FAROOQ AHMAD Vs. STATE OF U P
|
May 29, 2014 |
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FAST BUILDERS MANAGER UMESH CHANDRA SRIVASTAVA Vs. U P HOUSING & DEVELOPMENT BOARD CHAIRMAN & 3 ORS
|
May 2, 2014 |
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FATEH SINGH Vs. BOARD OF REVENUE U P CIRCUIT
|
August 13, 2014 |
|
FATEH SINGH Vs. STATE OF U.P.
|
December 10, 2014 |
|
FATMA BEGUM Vs. STATE OF U.P. AND ORS.
|
August 11, 2014 |
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FAZAL-UR-REHMAN Vs. VICE CHANCELLOR, ALIGARH MUSLIM UNIVERSITY
|
January 19, 2014 |
|
FAZAL-UR-REHMAN Vs. VICE CHANCELLOR, A.M.U.
|
January 9, 2014 |
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FEKKA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 17, 2014 |
|
FIRM LAKHPATI RAI SURESH CHANDRA Vs. BHAGWAN DAS
|
November 24, 2014 |
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FOOD CORPORATION OF INDIA AND 3 OTHERS Vs. DEPUTY CHIEF LABOUR COMMISSIONER AND 3 OTHERS
|
December 19, 2014 |
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FOOD CORPORATION OF INDIA CIVIL LINES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 24, 2014 |
|
FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
|
January 16, 2014 |
|
FRONTIER ALLOYS STEELS LIMITED Vs. STATE OF U P
|
October 10, 2014 |
|
FULEHRA SMARAK MAHILA P G COLLEGE Vs. STATE OF U P
|
May 26, 2014 |
|
G K TRADERS SOLE PROPRIETORSHIP Vs. U.P. POWER CORPORATION LTD.
|
September 10, 2014 |
|
G R GULATI Vs. STATE OF U P
|
July 11, 2014 |
|
GABBER Vs. STATE OF U P
|
November 19, 2014 |
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GADEO ELECTRONICS AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER; R B I AND ORS
|
July 21, 2014 |
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GAJENDRA Vs. STATE OF UTTAR PRADESH
|
July 30, 2014 |
|
GAJENDRA SINGH Vs. STATE OF U.P.
|
February 20, 2014 |
|
GAJRANI Vs. GAJRAMI
|
May 23, 2014 |
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GALLANT ISPAT LTD. Vs. STATE OF U.P. AND ORS.
|
November 7, 2014 |
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GAMA Vs. BOARD OF REVENUE ALL
|
December 4, 2014 |
|
GAMBHIR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
December 10, 2014 |
|
GAMMAN @ SHAFIQ AHMAD Vs. STATE OF U.P.
|
August 4, 2014 |
|
GANDHI YADAV Vs. STAT E OF UP
|
December 11, 2014 |
|
GANDIV HINDI DAILY Vs. STATE OF U.P.
|
February 10, 2014 |
|
GANESH CHANDRA GUPTA Vs. BHARAT SANCHAR NIGAM LTD N DELHI
|
February 25, 2014 |
|
GANESH DUBEY Vs. STATE OF U P
|
November 13, 2014 |
|
GANESH SINGH Vs. STATE OF U.P.
|
May 26, 2014 |
|
GANESHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 15, 2014 |
|
GANGA DAI Vs. D D C , PRATAPGARH
|
March 7, 2014 |
|
GANGA DEI Vs. STATE OF U.P.
|
July 21, 2014 |
|
GANGA DEVI Vs. BHAGWAN DASS
|
August 5, 2014 |
|
GANGA DEVI Vs. BRIJ KISHORE DUBEY
|
September 8, 2014 |
|
GANGA PRASAD Vs. RAM DAS ALIAS PAPPU
|
May 14, 2014 |
|
GANGA PRASAD SAHU Vs. CHIDDU LAL
|
December 16, 2014 |
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GANGA RAM Vs. STATE OF U P
|
July 11, 2014 |
|
GANGA RAM Vs. D D C
|
August 2, 2014 |
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GANGA RAM MAURYA Vs. STATE OF U.P.
|
May 29, 2014 |
|
GANGA SINGH AND ORS. Vs. STATE OF U.P.
|
April 28, 2014 |
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GANGESHWAR PRASAD DUBEY Vs. COMMISIONER OF COMMERCIAL TAX LKO
|
November 12, 2014 |
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GANNU YADAV Vs. STATE OF U P
|
January 17, 2014 |
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GANPAT AND ORS. Vs. STATE OF U.P.
|
December 11, 2014 |
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GANPATI Vs. D D C
|
September 17, 2014 |
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GAON SABHA VILLAGE MSSORIE Vs. II ADDL CIVIL JUDGE (S D ) GAZIABAD
|
July 31, 2014 |
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GARG INDUSTRIES Vs. UNION OF INDIA
|
April 1, 2014 |
|
GARG INDUSTRIES Vs. U.O.I.
|
July 1, 2014 |
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GARRISON ENGINEER (WEST) AGRA CANTT AGRA Vs. ADDITIONAL DISTIRCT JUDGE, AGRA
|
December 16, 2014 |
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GAS AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF COMMERCIAL TAX, U.P. LKO.
|
January 13, 2014 |
|
GAUHAR ALI S/O ALI ZAMIN Vs. STATE OF U P
|
August 14, 2014 |
|
GAURAV GOSWAMI Vs. AZAD SINGH
|
April 4, 2014 |
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GAURAV KUMAR Vs. STATE OF U P
|
November 13, 2014 |
|
GAURAV MISHRA Vs. STATE OF U P
|
October 31, 2014 |
|
GAURAV NIGAM Vs. TRIPTI NIGAM
|
April 30, 2014 |
|
GAURAV PRATAP SINGH Vs. STATE OF UP
|
August 27, 2014 |
|
GAURAV SABHARWAL Vs. STATE OF U P
|
February 27, 2014 |
|
GAURAV SHANKAR Vs. AVIVA LIFE INSURANCE COMPANY INDIA PVT LTD
|
November 24, 2014 |
|
GAURAV SHUKLA Vs. STATE OF U P
|
February 18, 2014 |
|
GAURAV SRIVASTAVA Vs. STATE OF U P
|
January 7, 2014 |
|
GAURI BISHT Vs. RAJESH KUMAR YADAV
|
January 13, 2014 |
|
GAUTAM CHATTERJEE Vs. STATE OF U P
|
July 11, 2014 |
|
GAUTAM SHARMA Vs. STATE OF U P
|
December 12, 2014 |
|
GAYA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
|
July 3, 2014 |
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GAYA PRASAD AND ANOTHER Vs. JAMUNA DEVI AND 3 OTHERS
|
March 4, 2014 |
|
GAYAPAL SINGH AND ORS. Vs. D.D.C. AND ORS.
|
December 19, 2014 |
|
GAYATRI Vs. STATE OF U P
|
March 5, 2014 |
|
GAYATRI DEVI Vs. STATE OF U P
|
December 9, 2014 |
|
GAZUDDIN Vs. STATE
|
September 26, 2014 |
|
GEETA Vs. STATE OF U.P.
|
June 30, 2014 |
|
GEETA Vs. STATE OF U P
|
March 10, 2014 |
|
GEETA INDUSTRIES (PVT) LTD. Vs. STATE OF U.P.
|
May 26, 2014 |
|
GEETA YADAV Vs. INDIAN OIL CORPORATION LTD
|
December 2, 2014 |
|
GENERAL MANAGER, U.P. STATE SUGAR CORPORATION Vs. LAL AND KUMAR HUMAYUNPUR
|
September 23, 2014 |
|
GHAMANDI Vs. STATE OF U.P.
|
September 10, 2014 |
|
GHAN SHYAM DATT DWIVEDI Vs. D I O S ,ALLAHABAD
|
January 13, 2014 |
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GHAN SHYAM SINGH Vs. STATE & ARUN KUMAR
|
August 1, 2014 |
|
GHANSHYAM Vs. STATE OF U.P.
|
December 5, 2014 |
|
GHANSHYAM Vs. STATE OF U P
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January 7, 2014 |
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GHANSHYAM Vs. STATE OF U P
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April 29, 2014 |
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GHANSHYAM JAISWAL Vs. STATE OF U P
|
February 7, 2014 |
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GHANSHYAM MISHRA Vs. STATE OF U.P.
|
August 5, 2014 |
|
GHANSHYAM PANDEY Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
|
GHANSHYAM PARCHA Vs. UNION OF INDIA
|
July 25, 2014 |
|
GHANSHYAM SINGH Vs. STATE OF U P
|
December 11, 2014 |
|
GHANSHYAM YADAV Vs. STATE OF U P
|
April 4, 2014 |
|
GHARIB AHSAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
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GHAZIABAD BHATTA SAMITI Vs. COMMISSIONER OF TRADE TAX
|
March 7, 2014 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KASHI RAM
|
November 13, 2014 |
|
GHAZIABAD ISPAT UDYOG LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 27, 2014 |
|
GHISAI RAM KRISHAK VIDYALAYA SAMITI Vs. STATE OF UP
|
November 5, 2014 |
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GHULAM WARIS Vs. ADDITIONAL COMMISSIONER
|
August 4, 2014 |
|
GHURHU Vs. SATIRAM
|
April 22, 2014 |
|
GIRDHARI Vs. STATE OF U P
|
March 24, 2014 |
|
GIRDHARI Vs. STATE OF U P
|
April 11, 2014 |
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GIRIJA SHANKAR YADAV Vs. PRADEEP KUMAR PANDEY
|
May 19, 2014 |
|
GIRIJA SHANKER MISHRA Vs. DIRECTOR/APPELLATE AUTHOIRTY GAIL, NEW DELHI
|
March 24, 2014 |
|
GIRISH CHANDRA SINGH & 4 OTHERS Vs. STATE OF U P & 4 OTHERS
|
November 14, 2014 |
|
GIRISH CHANDRA TIWARI Vs. UCO BANK
|
September 9, 2014 |
|
GIRISH KUMAR Vs. STATE OF U.P.
|
July 2, 2014 |
|
GIRISH NARAIN SRIVASTAVA Vs. PRESCRIBED AUTHORITY/UP-ZILA ADHIKARI SADAR
|
July 17, 2014 |
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GIRISHDUTT MISHRA Vs. STATE OF U P AND 4 ORS
|
September 5, 2014 |
|
GIRIZA DEVI Vs. STATE OF U.P.
|
August 1, 2014 |
|
GIRJA Vs. SARLA DEVI
|
January 6, 2014 |
|
GIRJA SHANKAR Vs. CHAIRMAN, INDIAN COUNCIL OF HISTORICAL RESEARCH
|
March 31, 2014 |
|
GIRJA SHANKAR Vs. OFFICER ON SPECIAL DUTY (O S D )
|
March 24, 2014 |
|
GIRJA SHANKAR ALIAS RAM SHANKAR Vs. STATE OF U.P.
|
January 16, 2014 |
|
GIRJA SHANKAR MISRA Vs. DISTT COMMANDANT HOME GUARDS LKO S
|
May 16, 2014 |
|
GIRRAJ KISHORE Vs. KISHEN CHAND
|
September 15, 2014 |
|
GIRRAJ SEWAK SAMITI Vs. GIRRAJ SEWAK SAMITI
|
December 9, 2014 |
|
GITA SINGH Vs. DISTRICT MAGISTRATE, PRATAPGARH
|
August 22, 2014 |
|
GITTI BALU TRUCK OPERATOR ASSOCIATION Vs. STATE OF U P
|
April 3, 2014 |
|
GLOBUS ESTATES PVT LTD Vs. STATE OF U P
|
July 10, 2014 |
|
GODAVARI FERTILIZERS & CHEMICALS LTD Vs. COMMISSIONER
|
September 25, 2014 |
|
GODREJ & BOYCE MANUFACTURING CO LTD Vs. STATE OF U P
|
July 21, 2014 |
|
GODVIN CONSTRUCTION PVT LTD Vs. STATE OF U P
|
April 17, 2014 |
|
GOHARWA KUKKUT PALAN SAHKARI SAMITI LTD Vs. BOARD OF REVENUE
|
January 2, 2014 |
|
GOKARAN LAL Vs. STATE OF U P
|
November 17, 2014 |
|
GOLHAI Vs. STATE OF U.P.
|
April 11, 2014 |
|
GOMTI DEVI Vs. DISTRICT JUDGE
|
August 8, 2014 |
|
GOMTI DEVI Vs. DISTRICT JUDGE, UNNAO
|
September 10, 2014 |
|
GOOD YEAR INDIA LTD Vs. COMMISSIONER, COMMERCIAL TAXES
|
August 28, 2014 |
|
GOPAL Vs. STATE OF U P
|
February 5, 2014 |
|
GOPAL CHAND AGARWAL Vs. RADHEY NARAIN AGARWAL
|
March 31, 2014 |
|
GOPAL DAS Vs. STATE OF U P
|
January 15, 2014 |
|
GOPAL DAS GUPTA Vs. STATE OF U P & 4 OTHERS
|
October 14, 2014 |
|
GOPAL GOEL Vs. R.C. AND E.O./ADDL. D.M.
|
July 9, 2014 |
|
GOPAL GUPTA Vs. KAJAL NIGAM AND ORS.
|
November 13, 2014 |
|
GOPAL GUPTA Vs. STATE OF U.P.
|
September 12, 2014 |
|
GOPAL KOERI Vs. SINGHASHAN KOERI
|
September 25, 2014 |
|
GOPAL KRISHNA Vs. STATE OF U.P.
|
March 26, 2014 |
|
GOPAL SWARUP CHATURVEDI Vs. STATE OF U P
|
October 29, 2014 |
|
GOPAL YADAV Vs. GULAB CHAND SHARMA
|
July 11, 2014 |
|
GORE KHAN Vs. ADDITIONAL COMMISSIONER
|
April 21, 2014 |
|
GOVARDHAN BIND AND ORS. Vs. STATE OF U.P.
|
November 19, 2014 |
|
GOVARDHAN YADAV Vs. STATE OF U P
|
February 6, 2014 |
|
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR Vs. V C CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY KANPUR
|
May 26, 2014 |
|
GOVERNING BODY, CHRIST CHURCH COLLEGE Vs. VICE CHANCELLOR, CHHATRAPATI SAHU JI MAHARAJ UNIVERSITY
|
May 26, 2014 |
|
GOVIND CHANDRA GUPTA Vs. STATE OF U P
|
February 26, 2014 |
|
GOVIND DHAR DUBEY Vs. STATE OF U.P.
|
June 30, 2014 |
|
GOVIND MILLS LTD Vs. COMMISSIONER OF C. EX.
|
May 2, 2014 |
|
GOVIND PRAKASH PANDEY Vs. C B I
|
October 15, 2014 |
|
GOVIND PRASAD SHUKLA Vs. STATE OF U.P.
|
January 20, 2014 |
|
GOVINDA Vs. STATE OF U.P.
|
September 19, 2014 |
|
GOYAL ENTERPRISES Vs. STATE OF U.P. AND ANOTHER
|
April 1, 2014 |
|
GRAM PANCHAYAT BHADWA PARGANA & DISTT. JALAUN & ANOTHER Vs. STATE OF U.P. & 6 OTHERS
|
November 3, 2014 |
|
GRAM PANCHAYAT MAHMOODPUR Vs. ADDL COLLECTOR F&R KAUSAMBI
|
December 5, 2014 |
|
GRAM PANCHAYAT VILLAGE WAZIDPUR Vs. STATE OF U P
|
August 27, 2014 |
|
GRAM SABHA TARIYARI BLOCK AND TEHSIL KARAKAT Vs. STATE OF U P
|
January 31, 2014 |
|
GRAMIN MACHHUA SAMUDAY SAMITI DEEPPUR SANT KABIR NAGAR Vs. STATE OF U P & OTHERS
|
September 9, 2014 |
|
GRAMIN MACHHUA SAMUDAY SAMTTI DEEPPUR Vs. STATE OF U.P. AND ORS.
|
November 5, 2014 |
|
GRAMOPHONE COMPANY OF INDIA LTD. Vs. COMMISSIONER
|
January 21, 2014 |
|
GREESH CHANDRA Vs. STATE OF U.P. AND ORS.
|
October 17, 2014 |
|
GRISH MAHESHWARI Vs. STATE OF U P
|
December 22, 2014 |
|
GUDALI @ KRISHNA MURARI Vs. STATE OF U P
|
September 22, 2014 |
|
GUDRI SINGH KUSHWAHA Vs. STATE OF U P
|
August 25, 2014 |
|
GUJRATI DEVI Vs. STATE OF U P
|
July 11, 2014 |
|
GULAB CHANDRA GUPTA Vs. STATE OF U P
|
January 8, 2014 |
|
GULAB DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 25, 2014 |
|
GULAB SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
July 16, 2014 |
|
GULAB SINGH Vs. STATE OF U.P.
|
April 21, 2014 |
|
GULAB SINGH Vs. STATE OF U.P.
|
September 10, 2014 |
|
GULAB STORE Vs. STATE OF U P
|
October 28, 2014 |
|
GULABI Vs. SATISH NARAIN
|
May 30, 2014 |
|
GULABI DEVI Vs. STATE OF U.P.
|
June 16, 2014 |
|
GULAM AFSAR @ NAUSAD AND 3 ORS Vs. ATEEQURRAHMAN @ ATEEQUE
|
October 30, 2014 |
|
GULAM GAUSUL AZAM Vs. STATE OF U.P.
|
May 12, 2014 |
|
GULAM MUSTAFA S/O RAMZAN ALI Vs. STATE OF U P
|
September 25, 2014 |
|
GULISTAN SAHKARI SAMITI LTD. LKO U.P. THRU SECY. Vs. CIVIL JUDGE (SENIOR DIVISION), MOHANLALGANJ, LUCKNOW
|
December 11, 2014 |
|
GUNTHI SINGH Vs. STATE OF U P
|
March 28, 2014 |
|
GUPTA TRADING COMPANY 324 VIJAY NAGAR BARABANKI Vs. COMMISSIONER COMMERCIAL TAX U P GOMTI NAGAR LUCKNOW
|
September 25, 2014 |
|
GURDEEP SINGH Vs. STATE OF U P
|
August 1, 2014 |
|
GURMEET SINGH Vs. DDC
|
April 1, 2014 |
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GURU PRASAD Vs. STATE OF U.P.
|
September 17, 2014 |
|
GURU PRASAD Vs. DISTRICT ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES
|
August 8, 2014 |
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GURU PRASAD Vs. D D C LUCKNOW
|
March 31, 2014 |
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GURU PRASAD Vs. ASSTT DISTT SUPPLY DIRECTOR CONSOLIDATION/A D M (F & R)
|
January 13, 2014 |
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GYA PRASAD Vs. U P AWAS EVAM VIKAS PARISHAD
|
April 17, 2014 |
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GYAN CHANDRA HAJELA Vs. HARI MOHAN GUPTA AND 3 ORS.
|
December 10, 2014 |
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GYAN PRAKASH DIXIT Vs. U P STATE WAREHOUSING CORPORATION
|
March 31, 2014 |
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GYAN PRAKASH GUPTA Vs. AHMAD MAQSOOD NAQUVI
|
October 31, 2014 |
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GYANENDRA KUMAR JAIN AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
August 27, 2014 |
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GYANENDRA KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
June 16, 2014 |
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H K SHARMA Vs. UNITED INDIA INSURANCE CO LTD
|
May 28, 2014 |
|
H M SINGH Vs. COMMISSIONER OF CENTRAL CUSTOMS EXCISE & SERVICE TAX
|
August 25, 2014 |
|
H.C.S. COMNET SYSTEM LTD. Vs. HUGHES ESCORTS COMMUNICATIONS LTD.
|
January 13, 2014 |
|
H.D.F.C. ERGO GENERAL INSURANCE CO. LTD. Vs. ANISHA
|
May 8, 2014 |
|
H.M. SINGH AND CO. Vs. COMMISSIONER OF CENTRAL CUSTOMS, EXCISE & SERVICE TAX
|
September 12, 2014 |
|
HABIB Vs. STATE OF U.P.
|
August 6, 2014 |
|
HABIB KHAN Vs. XII ADDITIONAL DISTRICT JUDGE
|
March 28, 2014 |
|
HAFIJ AFJAL Vs. UNION OF INDIA
|
September 3, 2014 |
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HAJI SHAFIQ AHMAD Vs. STATE OF U.P.
|
January 22, 2014 |
|
HAKAM ALI Vs. STATE OF U P
|
January 8, 2014 |
|
HAKIM KHAN Vs. STATE OF U P PRINCIPAL SECY , HOME LUCKNOW
|
March 26, 2014 |
|
HAKIM SINGH Vs. SAPNA
|
April 7, 2014 |
|
HAKIM SINGH Vs. CHUNNI LAL
|
April 23, 2014 |
|
HAKIM SINGH Vs. STATE OF U P
|
March 3, 2014 |
|
HALONEX LIMITED Vs. STATE OF U P
|
February 27, 2014 |
|
HAMID ALI Vs. D D C
|
October 9, 2014 |
|
HANEEF Vs. STATE OF U P
|
January 17, 2014 |
|
HANEEF KHAN Vs. STATE OF U P
|
January 16, 2014 |
|
HANOMAN Vs. BANSRAJ
|
January 21, 2014 |
|
HANSI Vs. STATE
|
April 10, 2014 |
|
HANSNATH YADAV Vs. U P STATE ROAD TRANSPORT CORPORATION LKO
|
May 29, 2014 |
|
HANUMAN PRASAD @ HANOMAN Vs. RAJENDRA PRASAD & OTHERS
|
November 19, 2014 |
|
HANUMAN PRASAD MISHRA Vs. STATE OF U P
|
July 16, 2014 |
|
HANUMAN SINGH Vs. STATE OF U P
|
January 31, 2014 |
|
HAR VILAS Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
|
HARBANS LAL Vs. STATE OF U P
|
January 21, 2014 |
|
HARBHAJ RAM KRIPA DEVI TRUST AND ORS. Vs. RAMESH CHANDRA BAVA AND ORS.
|
December 8, 2014 |
|
HARBHAJAN SINGH AND ORS. Vs. D.D.C. AND ORS.
|
December 11, 2014 |
|
HARE KRISHNA SINGH Vs. STATE OF U P
|
November 12, 2014 |
|
HARENDRA SINGH Vs. STATE OF U P
|
November 25, 2014 |
|
HARENDRA SINGH SIROHI Vs. U P S E B, MEERUT
|
November 17, 2014 |
|
HARI BABOO Vs. SURESH BABOO
|
September 22, 2014 |
|
HARI BABU Vs. STATE OF U P
|
November 11, 2014 |
|
HARI KARAN SINGH Vs. STATE
|
September 19, 2014 |
|
HARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
|
March 28, 2014 |
|
HARI LAL Vs. STATE OF U.P.
|
September 26, 2014 |
|
HARI LAL Vs. STATE OF U P
|
December 2, 2014 |
|
HARI NANDAN Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
|
HARI NARAIN @ BABA PANDEY Vs. STATE OF U P
|
May 30, 2014 |
|
HARI NARAYAN SINGH Vs. STATE OF U P
|
December 8, 2014 |
|
HARI NATH RAM Vs. STATE OF U P
|
September 23, 2014 |
|
HARI OM NARAIN AWASTHI Vs. STATE OF U P
|
January 13, 2014 |
|
HARI OM SHARMA Vs. HANUMAN PRASAD PODDAR
|
August 25, 2014 |
|
HARI OM SINGH Vs. STATE OF U.P.
|
May 29, 2014 |
|
HARI RAM Vs. JAMUNA
|
April 15, 2014 |
|
HARI RAM Vs. DDC
|
April 15, 2014 |
|
HARI SARAN TRIPATHI Vs. STATE OF U P
|
April 28, 2014 |
|
HARI SHANKAR Vs. STATE OF U P
|
May 23, 2014 |
|
HARI SHANKAR Vs. UNION OF INDIA
|
March 24, 2014 |
|
HARI SHANKAR VERMA Vs. SHYAM SUNDARI DEVI
|
November 11, 2014 |
|
HARI SHANKER AND ORS. Vs. BHAGWATI PRASAD MISHRA
|
October 30, 2014 |
|
HARI SHANKER DWIVEDI Vs. STATE OF U P
|
May 28, 2014 |
|
HARI SHANKER SHARMA Vs. RAM PRAKASH GOVIL (SINCE DECEASED) AND ANOTHER
|
May 14, 2014 |
|
HARI SHANKER SINGH Vs. STATE OF U P
|
November 13, 2014 |
|
HARI SHANKER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 12, 2014 |
|
HARI SHYAM PANDE Vs. STATE OF U P
|
July 22, 2014 |
|
HARI SINGH Vs. AMAR SINGH
|
August 26, 2014 |
|
HARIDAS Vs. D D C
|
March 3, 2014 |
|
HARIHAR AUTOMOBILES (P) LTD. THRU M.D. G.D. AGARWAL Vs. P.L. BHARGAVA
|
November 24, 2014 |
|
HARIHAR SINGH Vs. STATE OF U P
|
April 2, 2014 |
|
HARIKIRTAN @ SUPERFAST Vs. STATE OF U P
|
February 14, 2014 |
|
HARIOM Vs. STATE OF U P
|
August 22, 2014 |
|
HARIRAM Vs. STATE OF U P
|
April 1, 2014 |
|
HARISH CHANDRA Vs. STATE OF U P
|
May 13, 2014 |
|
HARISH CHANDRA Vs. PUBLIC SERVICE COMMISSION, U P
|
January 22, 2014 |
|
HARISH CHANDRA PANDEY Vs. KAMLA DEVI
|
February 17, 2014 |
|
HARISH DHARMWANI Vs. SUKANYA BHATT AND ANOTHER
|
February 20, 2014 |
|
HARISH KUMAR SHARMA Vs. G M , UNITED INDIA INS CO LTD
|
May 28, 2014 |
|
HARISH KUMAR SINGHAL Vs. CANARA BANK BRANCH ANSARI ROAD BULANDSHAHAR
|
September 9, 2014 |
|
HARISH SWAROOP Vs. MADHU SUDAN LAL BAJPAYEE
|
September 26, 2014 |
|
HARIVANSH LAL SRIVASTAVA Vs. STATE OF U P
|
August 28, 2014 |
|
HARJINDAR SINGH Vs. STATE OF U P
|
January 22, 2014 |
|
HARJINDRA SINGH Vs. STATE OF U P
|
November 20, 2014 |
|
HARNAM SINGH AND 5 ORS Vs. STATE OF U P
|
July 23, 2014 |
|
HARPAL Vs. STATE OF U P
|
January 13, 2014 |
|
HARPYARI Vs. STATE OF U P
|
February 3, 2014 |
|
HARSH KUMAR Vs. STATE OF U.P.
|
February 5, 2014 |
|
HARSH KUMAR Vs. BOARD OF REVENUE
|
March 14, 2014 |
|
HASEEB ALI Vs. SPECIAL JUDGE (P.C.) ACT LUCKNOW AND ORS.
|
November 19, 2014 |
|
HASEEN KHAN Vs. STATE OF U P
|
November 20, 2014 |
|
HASHIM Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
HASHIM Vs. STATE OF U.P.
|
May 9, 2014 |
|
HASHMI Vs. ALI AHMAD
|
November 14, 2014 |
|
HASRAT ALI AND ORS. Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
|
December 12, 2014 |
|
HAUSHALA SINGH PATEL Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
|
HAZARI Vs. STATE OF U.P.
|
January 9, 2014 |
|
HAZARI LAL AGRAHARI Vs. STATE OF U P
|
May 15, 2014 |
|
HAZI ABDUL HAKIM Vs. STATE OF U P
|
July 10, 2014 |
|
HAZI AQEEL AHMAD Vs. STATE OF U.P. AND ORS.
|
August 5, 2014 |
|
HAZI GULAM Vs. STATE OF U P
|
April 22, 2014 |
|
HAZRA BANO Vs. XVTH ADDL. DISTRICT JUDGE LUCKNOW
|
January 27, 2014 |
|
HAZRAT ALI Vs. STATE OF U.P.
|
April 7, 2014 |
|
HAZRAT ALI Vs. STATE OF U P
|
February 25, 2014 |
|
HEERA SINGH VERMA Vs. STATE OF U.P.
|
February 7, 2014 |
|
HELIZER BORDEN EDUCATION CENTER Vs. UNION OF INDIA
|
February 7, 2014 |
|
HEM CHAND Vs. UNION OF INDIA
|
March 31, 2014 |
|
HEMANT KUMAR SINDHI Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2014 |
|
HEMANT KUMAR TANEJA Vs. STATE OF UP
|
September 6, 2014 |
|
HEMENDRA KUMAR GUPTA Vs. STATE OF U P
|
November 17, 2014 |
|
HEMENDRA WATI Vs. STATE OF U P
|
September 5, 2014 |
|
HEMLATA PANDEY Vs. STATE OF U P THRU SECY
|
March 12, 2014 |
|
HET RAM Vs. STATE OF U.P.
|
December 19, 2014 |
|
HIMANSHU Vs. SUDHANSHU
|
September 17, 2014 |
|
HIMANSHU SINGH Vs. UNION OF INDIA
|
March 27, 2014 |
|
HIMANSHU TIWARI Vs. UNION OF INDIA
|
January 9, 2014 |
|
HINDU FRONT FOR JUSTICE Vs. STATE OF U P
|
July 14, 2014 |
|
HINDU FRONT FOR JUSTICE Vs. UNION OF INDIA ABD ORS
|
July 25, 2014 |
|
HINDU FRONT FOR JUSTICE Vs. STATE OF U P
|
June 18, 2014 |
|
HINDUSTAN AERONAUTICS EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
December 22, 2014 |
|
HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. COMMR. OF C. EX.
|
July 25, 2014 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF U P
|
February 5, 2014 |
|
HINDUSTAN CONSTRUCTION CO LTD. Vs. STATE OF U P
|
May 9, 2014 |
|
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. U.P. JAL NIGAM AND ORS.
|
July 31, 2014 |
|
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF TRADE TAX
|
January 6, 2014 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. BADRI NATH KHANNA
|
August 19, 2014 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. BADRI NATH KHANNA
|
September 22, 2014 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF U P
|
August 4, 2014 |
|
HIRA KHAN Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
July 24, 2014 |
|
HIRA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
January 21, 2014 |
|
HIRA LAL Vs. STATE OF U P
|
October 17, 2014 |
|
HIRA LAL Vs. STATE OF U.P.
|
September 25, 2014 |
|
HIRA LAL ALIAS HARI LAL Vs. STATE OF U P
|
August 27, 2014 |
|
HIRA LAL YADAV Vs. COMMISSIONER AZAMGARH
|
May 27, 2014 |
|
HIRDAY RAM Vs. DEPUTY DIRECTOR CONSOLIDATION, DISTRICT FAIZABAD
|
March 28, 2014 |
|
HITENDRA JAIN Vs. VIMAL KUMAR TRIPATHI
|
July 30, 2014 |
|
HODAL S/O SARDAR Vs. STATE OF U P
|
November 12, 2014 |
|
HOMERA TANNING INDUSTRIES Vs. UNION OF INDIA
|
January 16, 2014 |
|
HOTEL ARTI DELUX (PVT.) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
September 9, 2014 |
|
HOTEL KOHINOOR Vs. STATE OF U P
|
April 7, 2014 |
|
HOTEL MANAGEMENT CATERING AND APPLIED NUTRITION EDUCATIONAL SOCIETY Vs. NAGAR PANCHAYAT DAURALA
|
May 30, 2014 |
|
HRIDAY NARAYAN RAM Vs. STATE OF U P
|
January 31, 2014 |
|
HRIDAYA NARAIN TIWARI Vs. STATE OF U P
|
May 8, 2014 |
|
HRIDESH KUMAR MISHRA Vs. STATE OF U P
|
August 19, 2014 |
|
HRIDESH SHARMA Vs. STATE OF U P
|
August 12, 2014 |
|
HUGHES COMMUNICATIONS INDIA LTD Vs. COMMISSIONER COMMERCIAL TAX
|
August 21, 2014 |
|
HUNMAN PRASAD Vs. STATE OF U.P.
|
July 10, 2014 |
|
HURR MEHDI BAQRI Vs. CHIEF ELECTION COMMISSION OF INDIA
|
April 2, 2014 |
|
HUSAIN AND ORS. Vs. STATE OF U.P.
|
December 5, 2014 |
|
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD Vs. DHARM PAL
|
April 17, 2014 |
|
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. AMEER AKHTAR KHAN
|
August 19, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BEENA DEVI
|
August 8, 2014 |
|
ID EDUCATION SOCIETY Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
|
October 28, 2014 |
|
IDEA ENTERPRISES AND DROSIA CONSTRUCTIONS PVT LTD Vs. BRANCH MANAGER CANARA BANK GOILA BRANCH CHINHAT DISTT LKO
|
September 1, 2014 |
|
IDU ANSARI Vs. STATE OF U P
|
July 31, 2014 |
|
IFP PETRO PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 31, 2014 |
|
IKRAR Vs. STATE
|
January 20, 2014 |
|
IKRAR KHAN Vs. D D C
|
March 4, 2014 |
|
ILJIN ELECTRONICS (INDIA) PVT LTD Vs. STATE OF U P AND 3 ORS
|
April 4, 2014 |
|
IMAMUDDIN Vs. UNION OF INDIA AND ORS.
|
November 19, 2014 |
|
IMTIYAZ HUSSAIN Vs. ROHULLAH MARUFI
|
August 21, 2014 |
|
IMTYAZ Vs. STATE OF U.P.
|
September 15, 2014 |
|
IN RE: Vs. GHANSHYAM AGNIHOTRI ADVOCATE, CIVIL COURTS LAKHIMPUR KHERI
|
May 30, 2014 |
|
IN RE: Vs. HARJEET SINGH
|
May 30, 2014 |
|
IN RE: I. HUSAIN Vs. STATE
|
March 10, 2014 |
|
IN RE: SUBRATA ROY Vs. STATE
|
February 21, 2014 |
|
IN THE MATTER OF STANDARD Vs. PRESIDING OFFICER
|
November 21, 2014 |
|
INA VARSHNEY Vs. STATE OF U.P.
|
August 22, 2014 |
|
INAMUL HAQ Vs. SHAHIN JAHAN
|
August 5, 2014 |
|
INAMUL HAQ Vs. STATE OF U P
|
May 12, 2014 |
|
INDERJIT SINGH Vs. STATE OF UTTAR PRADESH
|
July 31, 2014 |
|
INDIA SALES Vs. COMMISSIONER OF INCOME TAX, KANPUR
|
September 23, 2014 |
|
INDIAN ACADEMY OF NATUROPATHY Vs. STATE OF U P
|
July 16, 2014 |
|
INDIAN FARMERS FERTILIZER COOPERATIVE LTD, ALLAHABAD Vs. PRESIDING OFFICER, LABOUR COURT (U P) ALLAHABAD
|
December 19, 2014 |
|
INDIAN FARMERS FERTILSER COOP. LTD Vs. COMMISSIONER
|
September 25, 2014 |
|
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 26, 2014 |
|
INDIAN OIL CORPORATION LTD Vs. MISHRA AUTOMOBILES SERVICES PAYAGIPUR
|
May 2, 2014 |
|
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
|
April 4, 2014 |
|
INDIAN OIL CORPORATION LTD Vs. R P GARG
|
September 17, 2014 |
|
INDIAN OIL CORPORATION LTD Vs. CHIEF CONTROLLING REVENUE
|
July 9, 2014 |
|
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ AND ORS.
|
November 28, 2014 |
|
INDIRA RAI Vs. STATE OF U.P.
|
August 14, 2014 |
|
INDRA DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMBEDKAR NAGAR
|
May 15, 2014 |
|
INDRA JEET Vs. STATE OF U P
|
May 5, 2014 |
|
INDRA KUMAR Vs. UNION OF INDIA
|
August 4, 2014 |
|
INDRA PAL Vs. STATE OF U P
|
September 3, 2014 |
|
INDRA PAL SINGH Vs. UNION OF INDIA
|
January 13, 2014 |
|
INDRA PRAKASH Vs. STATE OF U P
|
July 18, 2014 |
|
INDRA SHARMA Vs. LT COL SATISH KUMAR SHARMA
|
April 10, 2014 |
|
INDRADEV Vs. STATE OF U.P.
|
June 23, 2014 |
|
INDRADEV PANDEY Vs. THE STATE OF U.P. AND ANR.
|
April 28, 2014 |
|
INDRAJEET SINGH Vs. D D C GORAKHPUR
|
February 18, 2014 |
|
INDRAMANI Vs. DEVKALI
|
April 30, 2014 |
|
INDRESH YADAV Vs. STATE OF U P
|
January 13, 2014 |
|
INRE STRIKE BY JUNIOR DOCTORS IN STATE MEDICAL COLLEGES Vs. STATE OF U P
|
September 22, 2014 |
|
INSAF ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 11, 2014 |
|
INSECTA PESTICIDES Vs. COMMISSIONER OF TRADE TAX
|
February 26, 2014 |
|
INTAZAR ALI Vs. STATE OF U P
|
July 28, 2014 |
|
INTERIM COMMITTEE (U.P. SAMITI) Vs. STATE OF U.P. AND ORS.
|
November 25, 2014 |
|
INTERNATIONAL TRADE EXPO CENTRE LTD. Vs. MUKESH SHARMA
|
April 2, 2014 |
|
IQBAL CHAUDHARY Vs. STATE OF U P
|
February 18, 2014 |
|
IRCON INTERNATIONAL LTD., NEW DELHI Vs. STATE OF U P
|
July 14, 2014 |
|
IRFAN AHMAD Vs. SAHNAZ BANO
|
March 13, 2014 |
|
IRFAN HAIDER KHAN Vs. RAM KISHORE
|
July 24, 2014 |
|
IRSHAD Vs. STATE OF U.P.
|
April 16, 2014 |
|
IRSHAD Vs. STATE OF U.P. AND ORS.
|
October 8, 2014 |
|
IRSHAD ALI Vs. STATE OF U P
|
April 21, 2014 |
|
IRSHAD ALI Vs. RAJAN KUMAR
|
February 13, 2014 |
|
ISAM SINGH Vs. STATE OF U P
|
April 15, 2014 |
|
ISHA MAKKER Vs. STATE OF U P
|
October 28, 2014 |
|
ISHA MAKKER Vs. STATE OF U P
|
May 15, 2014 |
|
ISHA TYAGI Vs. STATE OF UP
|
August 26, 2014 |
|
ISHAQ KHAN Vs. STATE OF U.P.
|
September 23, 2014 |
|
ISHARAT AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
|
ISHRAT S/O ABDUL GAFFAR Vs. STATE OF U P
|
January 31, 2014 |
|
ISHWAR PACKAGING PRODUCTS PRIVATE LTD Vs. STATE OF U P
|
April 25, 2014 |
|
ISHWAR PRASAD Vs. UNION OF INDIA
|
February 3, 2014 |
|
ISHWAR SINGH Vs. SURINDER BAJAJ
|
August 5, 2014 |
|
ISHWAR SINGH NIRVAN Vs. STATE OF U.P.
|
July 9, 2014 |
|
ISHWARI PAL Vs. STATE OF U.P.
|
March 27, 2014 |
|
ISLAMIA INTER COLLEGE Vs. STATE OF U.P.
|
May 20, 2014 |
|
ISLAMIA SCHOOL FIROZABAD ASSOCIATION Vs. REGISTRAR, FIRMS, SOCIETIES & CHITS LKW.
|
May 20, 2014 |
|
ISMAILE SHAH Vs. DISTRICT JUDGE, MATHURA
|
September 26, 2014 |
|
ISRAR AHMAD Vs. STATE OF U P
|
July 23, 2014 |
|
ISRAR HUSAIN Vs. MOHAMMAD LATEEF AND ORS.
|
December 22, 2014 |
|
ISRAR KHAN Vs. ALIGARH MUSLIM UNIVERSITY
|
April 4, 2014 |
|
ISRAWATI Vs. ADDITIONAL COMMIONER JUDICIAL
|
November 13, 2014 |
|
ITC LIMITED Vs. STATE OF U.P.
|
November 24, 2014 |
|
IVR PRIME DEVELOPERS (AVADI) PVT LTD Vs. STATE OF U P
|
March 20, 2014 |
|
IZHAAR ALI Vs. PRESCRIBED AUTHORITY/J.S.C.C.
|
August 13, 2014 |
|
J B SRIVASTAVA Vs. MOHINI DEVI (DEAD) AND V K VERMA
|
July 28, 2014 |
|
J H V DISTILLERY AND SUGAR MILL Vs. DY LABOUR COMMISSIONER U P GORAKHPUR
|
August 28, 2014 |
|
J K SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 16, 2014 |
|
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX KANPUR
|
July 3, 2014 |
|
J R GAUR Vs. STATE OF U P
|
March 14, 2014 |
|
J S W STEEL LTD Vs. COMMISSIONER COMMERCIAL
|
February 19, 2014 |
|
J.C. ROLLING MILL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2014 |
|
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2014 |
|
J.P. SINGH Vs. R.S. OJHA
|
September 1, 2014 |
|
J.S. GUJRAL Vs. ADDITIONAL DISTRICT JUDGE
|
July 3, 2014 |
|
JABAHIR Vs. D.D.C., VARANASI AND ORS.
|
December 22, 2014 |
|
JABBAR KHAN Vs. D D C
|
January 21, 2014 |
|
JABUNISHA Vs. UNION OF INDIA
|
May 29, 2014 |
|
JAG NARAIN Vs. D.D.C. AND ORS.
|
December 23, 2014 |
|
JAG PAL SINGH Vs. MANAGING DIRECTOR KESCO KANPUR
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August 27, 2014 |
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JAGAI Vs. STATE OF U P
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February 13, 2014 |
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JAGANNATH Vs. STATE OF U.P.
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May 1, 2014 |
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JAGANNATH GIRI Vs. STATE OF U P
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March 27, 2014 |
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JAGANNATH VERMA Vs. STATE OF U P
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September 23, 2014 |
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JAGANNATH YADAV Vs. STATE OF U P
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September 24, 2014 |
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JAGARAN SOLUTION Vs. STATE OF U P AND 4 ORS
|
February 6, 2014 |
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JAGARNATH Vs. AMARNATH AND 9 ORS
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September 23, 2014 |
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JAGAT NARAIN SARASWATI LAGHU MADHYAMIK VIDYALAYA, GONDA Vs. STATE OF U P
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August 6, 2014 |
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JAGAT SINGH Vs. STATE OF U P
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November 28, 2014 |
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JAGDAMBA @ LAJWANTI Vs. STATE OF U P
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October 16, 2014 |
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JAGDAMBA TIWARI Vs. ONKAR NATH TIWARI
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September 6, 2014 |
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JAGDEV SINGH Vs. STATE OF U.P.
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September 19, 2014 |
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JAGDISH Vs. BOARD OF REVENUE
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January 21, 2014 |
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JAGDISH Vs. DY. DIRECTOR OF CONSOLIDATION
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September 23, 2014 |
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JAGDISH Vs. STATE OF U P
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August 12, 2014 |
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JAGDISH Vs. STATE
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July 15, 2014 |
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JAGDISH Vs. STATE OF U P
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February 7, 2014 |
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JAGDISH CHANDRA GUPTA Vs. STATE OF U P
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February 5, 2014 |
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JAGDISH CHANDRA KASHYAP Vs. DISTRICT JUDGE JHANSI & ANOTHER
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August 13, 2014 |
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JAGDISH KUMAR Vs. STATE OF U.P.
|
May 12, 2014 |
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JAGDISH KUMAR Vs. C.B.I.
|
August 8, 2014 |
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JAGDISH PRASAD SHARMA Vs. COMMISSIONER OF FOOD SAFETY LUCKNOW
|
May 2, 2014 |
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JAGDISH PRASAD SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR LUCKNOW & 9 ORS
|
July 27, 2014 |
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JAGDISH PRASAD SHARMA Vs. DISTRICT MAGISTRATE
|
July 22, 2014 |
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JAGDISH PRASAD YADAVA Vs. STATE OF U P
|
September 12, 2014 |
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JAGDISH SHARMA Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
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JAGDISH SINGH Vs. UNION OF INDIA
|
September 5, 2014 |
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JAGDISH SINGH Vs. STATE OF U P
|
July 1, 2014 |
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JAGDISH SINGH VERMA Vs. RAM PRAKASH (SINCE DECEASED)
|
April 3, 2014 |
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JAGDISH YADAV Vs. STATE OF U.P.
|
May 29, 2014 |
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JAGESHWAR Vs. STATE OF U P
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April 22, 2014 |
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JAGESHWAR PRASAD MISRA Vs. STATE OF U P
|
April 9, 2014 |
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JAGHAN Vs. STATE
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July 10, 2014 |
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JAGJEEVAN SINGH Vs. FATEHPUR DISTRICT CO-OPERATIVE BANK LTD.
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January 31, 2014 |
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JAGRAN PRAKASHAN LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR NAGAR
|
July 30, 2014 |
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JAGRAN PRAKASHAN LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 12, 2014 |
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JAHID HUSSAIN Vs. IBRAHIM
|
April 28, 2014 |
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JAI GOPAL SHARMA Vs. STATE OF U P
|
April 3, 2014 |
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JAI GURDEO SANGAT SULTANPUR Vs. CHIEF REVENUE OFFICER SULTANPUR
|
July 17, 2014 |
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JAI JAGDAMBA MOLLEABLES PVT. LTD. Vs. COMMR. OF CUS. & CENTRAL EXCISE
|
July 1, 2014 |
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JAI KARAN SINGH Vs. BALAK RAM
|
May 30, 2014 |
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JAI KISHAN KHATRI Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR NAGAR
|
January 9, 2014 |
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JAI NARAIN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
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JAI PAL SINGH Vs. DISTRICT JUDGE MAINPURI
|
January 20, 2014 |
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JAI PALACE Vs. COMMISSIONER OF INCOME TAX
|
September 17, 2014 |
|
JAI PRAKASH Vs. D D C
|
November 11, 2014 |
|
JAI PRAKASH Vs. ADDL COMMISSIONER
|
October 17, 2014 |
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JAI PRAKASH Vs. STATE OF U P
|
January 9, 2014 |
|
JAI PRAKASH DWIVEDI AND 2 ORS Vs. STATE OF U P
|
January 17, 2014 |
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JAI PRAKASH MAURYA Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
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JAI PRAKASH MISHRA Vs. STATE OF U P
|
September 24, 2014 |
|
JAI PRAKASH NARAYAN SINGH Vs. STATE OF U P
|
September 26, 2014 |
|
JAI PRAKASH SHARMA Vs. STATE
|
March 7, 2014 |
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JAI PRATAP SINGH Vs. STATE OF U P
|
January 29, 2014 |
|
JAI RAM Vs. STATE OF U P
|
December 1, 2014 |
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JAI SHANKAR Vs. STATE OF U.P.
|
February 20, 2014 |
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JAI SINGH Vs. IVTH A D J
|
July 8, 2014 |
|
JAI VIJAY SINGH Vs. UNION OF INDIA
|
November 19, 2014 |
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JAIKARAN LAL Vs. STATE OF U.P.
|
September 8, 2014 |
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JAIKISHAN AGGARWAL Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
|
July 23, 2014 |
|
JAIN VIDEO ON WHEELS LTD Vs. STATE OF U P
|
February 6, 2014 |
|
JAIN VIDEO ON WHEELS LTD Vs. STATE OF U P
|
May 21, 2014 |
|
JAIPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 25, 2014 |
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JAIPURIA HOTEL & RESORTS PVT LTD. Vs. STATE OF U P
|
July 22, 2014 |
|
JAIRAM Vs. ADDITIONAL COMMISSIONER (ADMN.), FAIZABAD DIVISION
|
February 13, 2014 |
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JAISHREE SAXENA Vs. STATE OF UTTAR PRADESH
|
February 3, 2014 |
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JAIVEER SINGH Vs. STATE OF U P
|
June 20, 2014 |
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JAIVINDRA Vs. STATE OF U P
|
June 16, 2014 |
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JAIWARDHAN Vs. STATE OF U.P.
|
March 26, 2014 |
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JAIWATI Vs. STATE OF U.P.
|
July 10, 2014 |
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JAL DEVI Vs. CHAUDHARY MOHAMMAD MUMTAZ HUSAIN
|
May 29, 2014 |
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JALIL AHMAD ANSARI Vs. STATE BANK OF INDIA
|
November 20, 2014 |
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JAMAL AARA Vs. STATE OF U.P.
|
April 29, 2014 |
|
JAMAL MAQBOOL & ORS Vs. STATE OF U P
|
November 27, 2014 |
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JAMALUDDIN Vs. ABDUL MANNAN AND ORS.
|
November 27, 2014 |
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JAMSHED KHAN Vs. STATE OF U P
|
May 30, 2014 |
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JAMUNA PRASAD TIWARI Vs. STATE OF U P
|
September 6, 2014 |
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JAN MOHAMMAD Vs. STATE OF U P
|
June 12, 2014 |
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JAN MOHD. Vs. STATE OF U.P.
|
March 11, 2014 |
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JANARADAN SINGH Vs. STATE OF U P
|
February 13, 2014 |
|
JANARDAN Vs. JAGDISH PRASAD
|
March 28, 2014 |
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JANARDAN PRASAD MISHRA Vs. U.P. COOPERATIVE FEDERATION LTD.
|
July 17, 2014 |
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JANARDAN TEWARI Vs. DY. D.C./A.D.M. (F & R)
|
August 1, 2014 |
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JANG BAHADUR Vs. STATE OF U P
|
July 18, 2014 |
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JANTA JUNIOR HIGH SCHOOL Vs. STATE OF U P & 4 OTHERS
|
January 16, 2014 |
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JANUAL ABDIN Vs. GOVIND LAL
|
July 4, 2014 |
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JASPREET SINGH Vs. U P SUNNI CENTRAL WAQF BOARD
|
August 27, 2014 |
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JASVIR SINGH Vs. STATE OF U P
|
May 30, 2014 |
|
JASVIR SINGH Vs. LAND ACQUISITION OFFICER
|
May 30, 2014 |
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JASWANT SINGH Vs. STATE OF U.P.
|
April 10, 2014 |
|
JAVED Vs. STATE OF U.P.
|
February 11, 2014 |
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JAVED KHAN Vs. STATE OF U P
|
August 19, 2014 |
|
JAVED RASHEED SIDDIQUI Vs. STATE OF U P
|
September 22, 2014 |
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JAWAHAR LAL Vs. DY. DIRECTOR OF CONSOLIDATION
|
September 10, 2014 |
|
JAWAHIR Vs. STATE OF U P
|
December 9, 2014 |
|
JAY PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
August 12, 2014 |
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JAY PRAKASH SINGH Vs. STATE OF U.P.
|
December 16, 2014 |
|
JAYNENDRA Vs. STATE OF U.P.
|
January 16, 2014 |
|
JAYPEE HOTEL LTD Vs. STATE OF U P
|
May 14, 2014 |
|
JEET NARAIN MISHRA Vs. STATE OF U.P.
|
September 25, 2014 |
|
JEETU NIRANJAN Vs. STATE OF U P
|
February 7, 2014 |
|
JHABBAR Vs. BOARD OF REVENUE
|
August 1, 2014 |
|
JHAGAROO Vs. STATE OF U P
|
May 5, 2014 |
|
JHAKRI Vs. KAMK RAM
|
November 7, 2014 |
|
JHAMANIA Vs. CHIEF ACCOUNTS EXAMINATION OFFICER COOPERATIVE
|
December 3, 2014 |
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JHARI Vs. BADAL
|
February 14, 2014 |
|
JHARKHANDEY KUSHWAHA Vs. STATE OF U.P.
|
January 16, 2014 |
|
JHARU Vs. STATE OF U.P.
|
February 5, 2014 |
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JHINKAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 5, 2014 |
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JIA LAL AND ORS. Vs. STATE OF U.P.
|
September 22, 2014 |
|
JIT SINGH Vs. STATE OF U.P.
|
January 29, 2014 |
|
JITENDRA Vs. STATE OF U P
|
November 14, 2014 |
|
JITENDRA Vs. STATE OF U.P.
|
July 31, 2014 |
|
JITENDRA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND ORS.
|
December 19, 2014 |
|
JITENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
|
JITENDRA KUMAR Vs. STATE OF U.P.
|
September 25, 2014 |
|
JITENDRA KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 15, 2014 |
|
JITENDRA KUMAR YADAV Vs. STATE OF U P
|
April 18, 2014 |
|
JITENDRA PAL SINGH Vs. STATE OF U.P. & OTHERS
|
April 4, 2014 |
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JITENDRA SINGH CHAHAR Vs. UNION OF INDIA AND ORS.
|
April 25, 2014 |
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JITENDRA SINGH CHAUHAN Vs. STATE OF U P
|
September 15, 2014 |
|
JITENDRA SINGH RATHORE Vs. STATE OF U.P.
|
January 8, 2014 |
|
JITOO @ JITENDRA CHAURASIYA Vs. STATE OF U.P.
|
February 19, 2014 |
|
JIUT Vs. D D C
|
April 28, 2014 |
|
JIWANTI CHANDRA Vs. STATE OF U P
|
March 27, 2014 |
|
JIYACHHI Vs. STATE OF U.P.
|
May 23, 2014 |
|
JIYALAL Vs. BOARD OF REVENUE ALL
|
December 3, 2014 |
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JIYALAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
March 7, 2014 |
|
JODHI Vs. STATE OF U.P.
|
August 13, 2014 |
|
JOGENDRA PRASAD Vs. STATE OF U P
|
October 14, 2014 |
|
JOGENDRA SINGH Vs. STATE OF U.P.
|
August 27, 2014 |
|
JOGI Vs. STATE OF U P
|
May 1, 2014 |
|
JOGRAJ Vs. STATE
|
August 27, 2014 |
|
JOKHU Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
JOTA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 7, 2014 |
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JOYCE CYNTHIA PRABHAKAR Vs. A S K SIRCAR
|
February 3, 2014 |
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JUBER AHMAD Vs. D.D.C.
|
September 2, 2014 |
|
JUBLEE SANSKRIT COLLEGE Vs. STATE OF U P
|
May 21, 2014 |
|
JUGAL KISHORE TEWARI Vs. STATE OF U.P.
|
July 16, 2014 |
|
JUGENDER PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR
|
January 21, 2014 |
|
JUGGI AND ORS. Vs. STATE OF U.P.
|
December 17, 2014 |
|
JUMMAN KHAN Vs. STATE OF U.P.
|
September 10, 2014 |
|
JUNIOR HIGH SCHOOL Vs. STATE OF U P AND 3 ORS
|
April 24, 2014 |
|
JUPITER INFORMATION TECHNOLOGIES PVT LTD Vs. STATE OF U P AND 3 OTHERS
|
September 15, 2014 |
|
JVL AGRO INDUSTRIES LTD. Vs. UNION OF INDIA
|
July 31, 2014 |
|
JWALA PRASAD Vs. STATE
|
January 16, 2014 |
|
JYATI PRASAD Vs. SUPERINTENDENT
|
July 14, 2014 |
|
JYOTI Vs. STATE OF U P
|
October 9, 2014 |
|
JYOTI Vs. STATE OF U P
|
March 3, 2014 |
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JYOTI PRAKASH TIWARI Vs. JOINT DIRECTOR OF EDUCATION
|
May 9, 2014 |
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JYOTI SHANKAR PANDEY Vs. STATE OF U.P.
|
February 21, 2014 |
|
K C VARSHNEY Vs. STATE BANK OF INDIA
|
September 12, 2014 |
|
K K SINGH Vs. KING GEORGES MEDICAL UNIVERSITY
|
July 14, 2014 |
|
K.J. RESELS PVT. LTD Vs. C.T.T.
|
September 3, 2014 |
|
K.K. PADDY PRODUCTS AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 25, 2014 |
|
K.K.AGARWAL Vs. HOUSING COMMISSIONER, U.P.AVAS EVAM VIKAS PARISHAD
|
January 29, 2014 |
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K.M. SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2014 |
|
KABUTAR @ INDRASEN SINGH Vs. STATE OF U.P.
|
January 17, 2014 |
|
KAILASH Vs. STATAE OF U P
|
August 22, 2014 |
|
KAILASH AND 3 ORS Vs. STATE OF U P
|
September 4, 2014 |
|
KAILASH AND ORS. Vs. D.D.C. AND ORS.
|
December 22, 2014 |
|
KAILASH CHANDRA AGARWAL Vs. STATE OF U P
|
November 21, 2014 |
|
KAILASH DEVI Vs. UNION OF INDIA
|
April 25, 2014 |
|
KAILASH NARAYAN Vs. COMMISSIONER CHITRAKOOT DHAM
|
September 9, 2014 |
|
KAILASH RANI Vs. STATE OF U P
|
April 11, 2014 |
|
KAILASH SINGH LODHI Vs. STATE OF U.P.
|
June 2, 2014 |
|
KAILASHI DEVI Vs. DEVESH KUMARI
|
October 31, 2014 |
|
KAJAL ARYA @ GULAFSHA Vs. STATE OF U P
|
November 17, 2014 |
|
KAJAL COAL DEPO Vs. STATE OF U.P.
|
June 3, 2014 |
|
KAJAL SARKAR Vs. SECRETARY, DEPARTMENT OF SCIENCE & TECHNOLOGY
|
April 9, 2014 |
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KAKA ADVERTISING AGENCY Vs. U P TECHNICAL UNIVERSITY
|
November 19, 2014 |
|
KAKA CARPETS Vs. CESTAT
|
April 9, 2014 |
|
KALAWATI DEVI Vs. A D J ,COURT NO 6,VARANASI AND ANOTHER
|
August 19, 2014 |
|
KALEEM Vs. STATE OF U.P.
|
August 13, 2014 |
|
KALEEM ULLAH KHAN Vs. STATE OF U.P. AND ORS.
|
December 8, 2014 |
|
KALI CHARAN PANDEY & CO. Vs. UNION OF INDIA
|
October 8, 2014 |
|
KALI RAM TYAGI Vs. CHIEF MANAGING DIRECTOR, U P POWER CORPORATION LTD
|
February 10, 2014 |
|
KALICHARAN Vs. STATE OF U.P.
|
May 29, 2014 |
|
KALICHARAN Vs. STATE OF UP
|
November 10, 2014 |
|
KALIDEEN Vs. STATE OF U P
|
March 13, 2014 |
|
KALIYAN DAS Vs. STATE OF U P
|
November 5, 2014 |
|
KALLOO Vs. STATE
|
September 26, 2014 |
|
KALLOO Vs. STATE OF U P
|
June 16, 2014 |
|
KALLOO DUBEY Vs. STATE OF U P
|
September 17, 2014 |
|
KALLU Vs. STATE OF U P
|
September 3, 2014 |
|
KALLU Vs. STATE OF U. P.
|
September 24, 2014 |
|
KALLU Vs. D.D.C.
|
July 8, 2014 |
|
KALLU SINGH AND OM PRAKASH Vs. STATE OF U P
|
August 29, 2014 |
|
KALP NATH Vs. COLLECTOR/ D D C
|
February 20, 2014 |
|
KALUA Vs. STATE OF U P
|
October 16, 2014 |
|
KALYAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 19, 2014 |
|
KAMAKHYA STEELS P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2014 |
|
KAMAL AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
|
KAMAL KUMAR KASHYAP Vs. AVINASH KUMAR SAXENA
|
May 22, 2014 |
|
KAMALA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 17, 2014 |
|
KAMALJEET Vs. STATE OF U P
|
July 3, 2014 |
|
KAMINI Vs. STATE OF U P
|
January 17, 2014 |
|
KAMINI CONSTRUCTION Vs. STATE OF U P
|
September 22, 2014 |
|
KAMLA DEVI Vs. STATE OF U P
|
February 11, 2014 |
|
KAMLA DEVI Vs. STATE OF U.P.
|
August 22, 2014 |
|
KAMLA DEVI Vs. STATE OF U P
|
February 14, 2014 |
|
KAMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI
|
February 12, 2014 |
|
KAMLA DEVI Vs. STATE OF U.P.
|
August 4, 2014 |
|
KAMLESH Vs. STATE OF U P
|
February 6, 2014 |
|
KAMLESH Vs. STATE OF U P
|
September 17, 2014 |
|
KAMLESH BAHADUR SINGH Vs. U P STATE
|
October 31, 2014 |
|
KAMLESH KUMAR Vs. SHAMBHU DAYAL DIXIT
|
September 25, 2014 |
|
KAMLESH KUMAR Vs. STATE OF U P
|
February 27, 2014 |
|
KAMLESH KUMAR Vs. STATE OF U P
|
September 12, 2014 |
|
KAMLESH KUMAR ALIAS OM PRAKASH Vs. STATE
|
September 26, 2014 |
|
KAMLESH KUMAR AWASTHI Vs. UNION OF INDIA THRU SECY
|
February 17, 2014 |
|
KAMLESH KUMAR MAURYA & 7 ORS Vs. STATE OF U P
|
December 15, 2014 |
|
KAMLESH LAL SRIVASTAVA Vs. STATE OF U P SECY FOOD & CV SUPPLY
|
August 27, 2014 |
|
KAMRAN Vs. CHIEF SECRETARY
|
February 18, 2014 |
|
KAMTA PRASAD Vs. STATE OF U P
|
September 1, 2014 |
|
KAMTA PRASAD Vs. STATE OF U P
|
May 13, 2014 |
|
KAMTIYA Vs. STATE OF U P
|
September 8, 2014 |
|
KANCHAN YADAV Vs. STATE OF U P
|
November 17, 2014 |
|
KANCHHI LAL Vs. STATE OF U P
|
January 21, 2014 |
|
KANDHAI Vs. STATE OF U P
|
April 2, 2014 |
|
KANDWA KUMAR MISHRA Vs. STATE OF U P AND 7 ORS
|
February 3, 2014 |
|
KANHAIYA LAL GUPTA Vs. BOARD OF REVENUE
|
January 9, 2014 |
|
KANHAIYA LAL S/O RAM NATH PATEL Vs. STATE OF U P
|
December 22, 2014 |
|
KANHAIYA RAIDAS Vs. STATE OF U P
|
May 23, 2014 |
|
KANHAIYA SINGH Vs. PRINCIAPAL SECY TAX & REGISTRATION DEPTT OF GOVT
|
May 26, 2014 |
|
KANTAN Vs. STATE OF U.P.
|
February 20, 2014 |
|
KANWAL SINGH Vs. SHAKUNTALA DEVI
|
July 14, 2014 |
|
KANWAR HASAN Vs. STATE OF U.P.
|
March 13, 2014 |
|
KANYAIYA PRASAD MAURYA Vs. STATE OF U.P. THROU. ITS SECY. DEPTT. OF FINANCE
|
December 8, 2014 |
|
KAPIL DEO @ PANKAJ SHUKLA Vs. STATE OF U.P.
|
June 3, 2014 |
|
KAPIL GUPTA Vs. U P POWER CORPN LTD
|
May 29, 2014 |
|
KAPTAN SINGH Vs. STATE
|
November 5, 2014 |
|
KAPTAN SINGH Vs. STATE OF U.P.
|
May 14, 2014 |
|
KAPTAN SINGH Vs. STATE OF U P
|
February 11, 2014 |
|
KAPUR CHAND GUPTA Vs. STATE OF U.P.
|
May 15, 2014 |
|
KARA CARPETS Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2014 |
|
KARAM CHAND Vs. STATE OF U P
|
December 19, 2014 |
|
KARAMVEER @ DABBAL Vs. STATE OF U P
|
January 10, 2014 |
|
KARAN SINGH Vs. STATE OF U P
|
December 18, 2014 |
|
KARAN SINGH Vs. SRI LUXMI NARAYAN AND ANOTHER
|
May 8, 2014 |
|
KARKHANA DARUSEHAT Vs. APPELLATE TRIBUNAL E.P.F.
|
March 4, 2014 |
|
KARUNA SHANKER DIXIT Vs. STATE OF U P
|
February 3, 2014 |
|
KARUNAKAR DIXIT Vs. SHRI NIWAS DIXIT
|
October 9, 2014 |
|
KARUNANADHI Vs. GYAN PRAKASH
|
April 24, 2014 |
|
KARWA @ LIAQAT Vs. STATE
|
August 8, 2014 |
|
KASHI NATH Vs. STATE OF U P
|
January 13, 2014 |
|
KASHI PRASAD Vs. STATE OF U P
|
March 31, 2014 |
|
KASIM ALIAS BHURA Vs. STATE OF U.P.
|
February 13, 2014 |
|
KATLU Vs. D D C
|
March 5, 2014 |
|
KAUSHAL Vs. STATE OF U.P.
|
May 30, 2014 |
|
KAUSHAL KISHORE MISHRA Vs. STATE OF U P
|
July 9, 2014 |
|
KAUSHAL KISHORE SHARAN Vs. SANTOSH KUMAR DAS
|
May 29, 2014 |
|
KAUSHAL KUMAR PANKAJ Vs. STATE OF U.P. AND ORS.
|
December 3, 2014 |
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KAUSLYA AND ANR. Vs. PRAMOD KUMAR AMBAST AND 2 ORS.
|
August 11, 2014 |
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KAVINDRA NATH YADAV AND 9 ORS Vs. STATE OF U P AND 5 ORS
|
September 11, 2014 |
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KAVITA SONKAR Vs. STATE OF U P
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May 28, 2014 |
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KAYEEL YADAV S/O MAHADEO PRASAD YADAV Vs. STATE OF U P
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November 12, 2014 |
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KEDAR Vs. UMRAI
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September 22, 2014 |
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KEDAR NATH Vs. BOARD OF REVENUE ALLD AND 4 OTHERS
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October 31, 2014 |
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KEDAR NATH SHUKLA Vs. STATE OF U.P.
|
August 7, 2014 |
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KEDAR NATH SINGH Vs. D D C
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May 20, 2014 |
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KEHRI SINGH Vs. MANGAL SINGH
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May 14, 2014 |
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KELA PLASTICS Vs. STATE OF U P
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May 30, 2014 |
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KESHAN PAL Vs. STATE OF U P
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April 2, 2014 |
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KESHAV DEV KUSHWAHA Vs. STATE OF UP
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August 28, 2014 |
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KESHAV RAM Vs. STATE OF UP
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December 12, 2014 |
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KESHRAM SINGH Vs. STATE OF U.P.
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March 31, 2014 |
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KETIKA DEVI Vs. STATE OF U.P.
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October 13, 2014 |
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KEYMEN LAMINATORS PVT. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX
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September 15, 2014 |
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KHADERAN Vs. STATE OF U.P.
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May 8, 2014 |
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KHADI EVAM GRAMODYOG BOARD LKO. Vs. PURVANCHAL JANTA GRAM. SEWA SANSTHAN
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May 19, 2014 |
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KHALSA MONTESORI SCHOOL KANPUR NAGAR Vs. STATE OF U P SECY BASIC EDUCATION
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March 24, 2014 |
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KHAUWA KHATIK Vs. SAVITRI DEVI
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July 24, 2014 |
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KHEMCHAND Vs. STATE OF U.P.
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January 20, 2014 |
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KHEMRAJ Vs. STATE OF U P
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April 30, 2014 |
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KHICHRU Vs. STATE OF U.P.
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February 13, 2014 |
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KHOOBI Vs. STATE OF U.P.
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January 20, 2014 |
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KHUNNU Vs. STATE OF U.P.
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December 15, 2014 |
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KHURANA ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
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August 28, 2014 |
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KHURSHEED Vs. STATE OF U.P.
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February 13, 2014 |
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KHUSHALI Vs. STATE OF U P
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January 8, 2014 |
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KHUSHI LAL Vs. STATE OF U P
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May 19, 2014 |
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KHUSHNUMA AND 4 OTHERS Vs. STATE OF U P
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August 19, 2014 |
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KICHCHA SUGAR COMPANY Vs. COMMISSIONER MORADABAD DIVISION
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December 19, 2014 |
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KILA BEGUM Vs. D D C SAHARANPUR
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September 19, 2014 |
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KILARU DILIP Vs. STATE OF U.P. AND ANOTHER
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March 13, 2014 |
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KIRAN DHAR Vs. ALOK BERMAN
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May 14, 2014 |
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KIRAN PANDEY Vs. STATE OF U P
|
September 5, 2014 |
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KIRAT PAL SINGH DHILON Vs. STATE OF U.P. THRU SEC. URBAN DEPT AND OTHERS
|
October 27, 2014 |
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KIRTI RAI Vs. STATE OF U.P.
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March 13, 2014 |
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KIRTI SCANNING CENTRE (P) LTD. Vs. UNION OF INDIA
|
May 23, 2014 |
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KISAN CO-OPERATIVE SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX MUZAFFARNAGAR
|
September 23, 2014 |
|
KISAN GRAMODYOG SANSTHAN AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE
|
November 12, 2014 |
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KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 10, 2014 |
|
KISHAN LAL GULATI Vs. LAKHI DARYANI
|
June 3, 2014 |
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KISHAN LAL PATHAK Vs. U P S R T C
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July 24, 2014 |
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KISHAN SWAROOP Vs. STATE PUBLIC SERVICE TRIBUNAL
|
August 26, 2014 |
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KISHORE KUMAR MISHRA & OTHERS Vs. ADDL. DISTRICT JUDGE, AGRA & OTHERS
|
December 11, 2014 |
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KISHORE RAM Vs. STATE OF U P
|
January 6, 2014 |
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KISHORILAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
April 17, 2014 |
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KISMAT Vs. STATE OF U P
|
September 23, 2014 |
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KISSAN CHILLING UDYOG AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
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KM. ZOYA JUNAID Vs. STATE OF U.P.
|
May 16, 2014 |
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KOHINOOR BISCUITS PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2014 |
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KOKILA DEVI Vs. LALLAN BABU
|
April 21, 2014 |
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KOMAL SINGH Vs. BOARD OF REVENUE
|
May 5, 2014 |
|
KRANTI Vs. TEJPAL
|
September 15, 2014 |
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KRANTI STEEL PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 7, 2014 |
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KRIPA SHANKER PANDEY Vs. STATE OF U.P.
|
September 25, 2014 |
|
KRIPAL SINGH Vs. STATE OF U.P.
|
June 16, 2014 |
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KRISHAN LAL Vs. VISHAV DEEPAK
|
December 19, 2014 |
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KRISHI UTPADAN MANDI SAMITI Vs. DEPUTY DIRECTOR ADMINISTRATION R K U M P
|
July 3, 2014 |
|
KRISHI UTPADAN MANDI SAMITI Vs. CHANGU
|
November 12, 2014 |
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KRISHNA Vs. STATE OF U.P.
|
February 7, 2014 |
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KRISHNA Vs. STATE OF U P AND 2 OTHERS
|
July 18, 2014 |
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KRISHNA BHADAURIYA Vs. STATE OF U P
|
July 15, 2014 |
|
KRISHNA CHAND Vs. SADANAND
|
November 21, 2014 |
|
KRISHNA DEV VERMA Vs. VITH ADDITIONAL DISTRICT JUDGE
|
January 13, 2014 |
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KRISHNA GOPAL Vs. UNION OF INDIA
|
May 8, 2014 |
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KRISHNA GOPAL MAHESHWARI Vs. ADDL. COMMISSIONER OF INCOME TAX, FIROZABAD
|
March 10, 2014 |
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KRISHNA KANAUJIA Vs. STATE OF U P
|
January 21, 2014 |
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KRISHNA KANT KATIYAR Vs. STATE OF U P
|
January 22, 2014 |
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KRISHNA KANT MISHRA Vs. STATE OF U P
|
May 30, 2014 |
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KRISHNA KANT PANDEY Vs. STATE OF U P AND 3 ORS
|
September 24, 2014 |
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KRISHNA KANT SRIVASTAVA AND 3 OTHERS Vs. STATE OF U P
|
July 11, 2014 |
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KRISHNA KUMAR Vs. STATE OF U P
|
September 26, 2014 |
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KRISHNA KUMAR Vs. AKHAND ASHRAM
|
April 22, 2014 |
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KRISHNA KUMAR ASTHANA Vs. SATISH KUMAR
|
March 26, 2014 |
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KRISHNA KUMAR SAVITA Vs. STATE OF U P
|
October 30, 2014 |
|
KRISHNA KUMAR SHARMA Vs. STATE OF U P
|
February 27, 2014 |
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KRISHNA KUMARI SINGH AND ORS. Vs. COMMITTEE OF MANAGEMENT AND ORS.
|
November 25, 2014 |
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KRISHNA MURARI RASTOGI Vs. COURT OF ADDL CITY MAGISTRATE, II, RENG CONTROL & EVICTION
|
December 4, 2014 |
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KRISHNA MURARI TRIPATHI Vs. STATE OF U P
|
September 12, 2014 |
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KRISHNA NARAIN SHUKLA Vs. STATE OF U P
|
May 5, 2014 |
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KRISHNA PAL SINGH DHAUHAN Vs. STATE OF U P
|
March 31, 2014 |
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KROWN BAKERS INDIA PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM
|
February 12, 2014 |
|
KU. SADHNA Vs. STATE OF U.P.
|
November 12, 2014 |
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KUDADI ALIAS SHYAM LAL Vs. STATE OF U P
|
July 23, 2014 |
|
KULDEEP KUMAR Vs. DDC
|
August 12, 2014 |
|
KULDEEP KUMAR Vs. CHIEF EXECUTIVE OFFICER NOIDA DISTRICT GAUTAMBUDH NAGAR
|
February 12, 2014 |
|
KULDEEP NARAIN SINGH Vs. ADDITIONAL COMMISSIONER II, FAIZABAD DIVISION
|
July 10, 2014 |
|
KULDEEP NARAYAN SINGH Vs. STATE OF U P
|
September 9, 2014 |
|
KULDEEP SINGH Vs. STATE OF U P
|
May 15, 2014 |
|
KULDEEP SINGH Vs. STATE OF U.P.
|
April 10, 2014 |
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KULDEEP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
KULVEER Vs. STATE OF UTTAR PRADESH
|
August 6, 2014 |
|
KUMARI USHA JAIN Vs. SHANTI DEVI
|
April 24, 2014 |
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KUMKUM Vs. ARVINDER SINGH BAGGA
|
April 23, 2014 |
|
KUMUD BHARGAVA Vs. SUDHIR BHARGAVA
|
July 10, 2014 |
|
KUNDAN CASTINGS PVT. LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2014 |
|
KUNDAN LAL Vs. DISTRICT JUDGE
|
July 1, 2014 |
|
KUNDAN SINGH Vs. STATE OF U P
|
September 19, 2014 |
|
KUNJ BIHARI LAL RADHEYSHYAM Vs. COMMISSIONER, COMMERCIAL TAX
|
September 6, 2014 |
|
KUNJAN LAL Vs. STATE OF U.P.
|
October 10, 2014 |
|
KUNTI Vs. STATE OF U P
|
December 17, 2014 |
|
KUNWAR BAHADUR @ GANDHI Vs. STATE OF U P
|
February 18, 2014 |
|
KUNWAR BAHADUR SINGH Vs. U.P. STATE AGRO INDUSTRIAL COR. LTD.
|
September 5, 2014 |
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KUNWAR BAHADUR SINGH S/O RAM RAJ Vs. STATE OF U P
|
November 28, 2014 |
|
KUNWAR MOHAN RAKESH Vs. KUNWAR MUKUL RAKESH
|
November 12, 2014 |
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KUNWAR PAL Vs. STATE OF U.P.
|
January 22, 2014 |
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KUNWAR PAL SINGH Vs. STATE OF U.P. AND ORS.
|
December 4, 2014 |
|
KUNWAR SINGH Vs. STATE
|
February 18, 2014 |
|
KUNWAREY Vs. STATE OF U.P.
|
December 16, 2014 |
|
KURTO-O-JOHN SHOE COMPONENTS (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
May 23, 2014 |
|
KUSMA DEVI Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
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KUSUM LATA JAISWAL Vs. AJITESH JAISWAL
|
July 16, 2014 |
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KUSUM SRIVASTAV Vs. REKHA JIWAANI
|
August 8, 2014 |
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KUSUM TARA RAI Vs. STATE OF U P
|
September 15, 2014 |
|
KUWAR SINGH ALIAS SHYAM SUNDER AND 5 ORS Vs. D D C AND 3 ORS
|
December 19, 2014 |
|
L & T FINANCE LTD. A COMPANY INCORPORATED Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 4, 2014 |
|
L G ELECTORNICS INDIA PVT LTD Vs. INCOME TAX APPELLANTE TRIBUNAL NEW DELHI
|
May 29, 2014 |
|
L.M.L. LIMITED Vs. STATE OF U.P.
|
January 31, 2014 |
|
LACHHI RAM Vs. SANT RAM MAWAI AND ORS.
|
October 27, 2014 |
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LACHHO DEVI AND ANOTHER Vs. RAJESH KUMAR KAUSHIK AND ANOTHER
|
July 3, 2014 |
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LACHI RAM YADAV Vs. ASSTT REGISTRAR, FIRMS, CHITS AND SOCIETIES
|
December 23, 2014 |
|
LADDAN @ ISHAQ Vs. STATE OF U P
|
February 14, 2014 |
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LAJWANTI Vs. STATE OF U P
|
November 21, 2014 |
|
LAKCHANDRA Vs. STATE OF UTTAR PRADESH
|
February 14, 2014 |
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LAKHAN Vs. STATE OF U.P.
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July 25, 2014 |
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LAKHAN LAL Vs. D D C
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December 4, 2014 |
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LAKHAN SINGH Vs. STATE OF U P
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March 11, 2014 |
|
LAKHMI Vs. JUGENDRA LAL
|
July 16, 2014 |
|
LAKHPATI Vs. D.D.C.
|
September 10, 2014 |
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LAKHPATI Vs. DY DIRECTOR OF CONSOLIDATION DEORIA
|
November 11, 2014 |
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LAKHPATI Vs. D D C
|
March 28, 2014 |
|
LAKPAT Vs. STATE OF U.P.
|
August 8, 2014 |
|
LAKSHMI Vs. STATE OF U P
|
May 13, 2014 |
|
LAL BAHADUR Vs. DDC
|
April 3, 2014 |
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LAL BAHADUR Vs. STATE OF U.P. AND ORS.
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October 31, 2014 |
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LAL BAHADUR Vs. ADDL. DISTT. JUDGE
|
January 21, 2014 |
|
LAL BAHADUR Vs. STATE OF U P
|
September 19, 2014 |
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LAL CHANDRA GOLA Vs. STATE OF U P
|
September 10, 2014 |
|
LAL JI RAJBHAR Vs. PRAKASH GUPTA
|
January 17, 2014 |
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LAL JI SAROJ Vs. STATE OF U P
|
December 1, 2014 |
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LAL NARESH BAHADUR SINGH Vs. STATE OF U.P.
|
May 27, 2014 |
|
LAL SINGH Vs. BHARAT SANGH
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May 30, 2014 |
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LAL SINGH Vs. UNION OF INDIA
|
May 30, 2014 |
|
LALA RAM AND ORS. Vs. STATE OF U.P.
|
November 28, 2014 |
|
LALASA Vs. STATE OF UP
|
April 3, 2014 |
|
LALAUNU @ BIRENDRA YADAV Vs. STATE OF U P
|
April 18, 2014 |
|
LALIT AGARWAL Vs. STATE OF U P
|
March 27, 2014 |
|
LALIT KUMAR SHAKYA Vs. UNION OF INDIA
|
April 18, 2014 |
|
LALIT MOHAN PANT Vs. STATE OF U P
|
November 27, 2014 |
|
LALITA DEVI Vs. STATE OF U P
|
February 11, 2014 |
|
LALITA PRASAD Vs. A D C
|
August 29, 2014 |
|
LALJI Vs. STATE OF U P
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May 28, 2014 |
|
LALJI SINGH Vs. NATIONAL COMMISSION
|
April 9, 2014 |
|
LALJI SINGH Vs. HIGH COURT OF JUDICATURE
|
March 6, 2014 |
|
LALJI TIWARI S/O RAM LOCHAN Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
May 26, 2014 |
|
LALJI YADAV Vs. STATE OF U P
|
October 27, 2014 |
|
LALLA Vs. STATE OF UP
|
September 26, 2014 |
|
LALLA Vs. STATE
|
April 15, 2014 |
|
LALLA Vs. STATE OF U P
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September 25, 2014 |
|
LALLAN Vs. STATE OF U P
|
December 9, 2014 |
|
LALLAN Vs. D D C
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July 4, 2014 |
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LALLAN YADAV Vs. STATE OF U P AND 4 ORS
|
September 24, 2014 |
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LALLAN YADAV Vs. STATE OF U P
|
February 20, 2014 |
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LALMAN Vs. JOINT DIRECTOR OF CONSOLIDATIN, AND 44 OTHERS
|
October 10, 2014 |
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LALMAN Vs. STATE OF U.P.
|
May 2, 2014 |
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LALMATI DEVI Vs. STATE OF U P
|
October 13, 2014 |
|
LALOO Vs. STATE OF U.P.
|
May 29, 2014 |
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LALTA PRASAD Vs. STATE OF U.P.
|
September 1, 2014 |
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LALTA SINGH Vs. STATE OF U.P.
|
August 22, 2014 |
|
LATA RANI Vs. STATE OF UP
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April 18, 2014 |
|
LATOOR Vs. STATE OF U P
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April 17, 2014 |
|
LAUTOO Vs. STATE OF U P
|
February 10, 2014 |
|
LAXHMINA YADAV Vs. STATE OF U.P.
|
February 20, 2014 |
|
LAXMAN Vs. STATE OF U P
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March 11, 2014 |
|
LAXMAN Vs. STATE OF U.P.
|
August 1, 2014 |
|
LAXMAN PRASAD Vs. UNION OF INDIA
|
January 8, 2014 |
|
LAXMAN PRASAD Vs. UPPER COLLECTOR/CHIEF REVENUE OFFICER
|
January 21, 2014 |
|
LAXMAN PRASAD Vs. STATE OF U.P.
|
January 7, 2014 |
|
LAXMAN PRASAD @ NAND LAL Vs. U P POWER CORPORATION
|
October 28, 2014 |
|
LAXMAN PRASAD ACHARYA Vs. U P MADHYAMIK SHIKSHASEWA AYOG
|
February 10, 2014 |
|
LAXMAN SINGH Vs. STATE OF U P
|
May 30, 2014 |
|
LAXMAN SINGH Vs. STATE OF U P
|
December 12, 2014 |
|
LAXMAN SINGH Vs. STATE OF U P
|
July 30, 2014 |
|
LAXMI DOORS CHINHAT LKO Vs. COMMISSIONER OF COMMERCIAL TAX U.P.
|
September 25, 2014 |
|
LAXMI KANT DWIVEDI Vs. STATE OF U.P.
|
May 29, 2014 |
|
LAXMI NARAIN Vs. STATE OF U P
|
August 7, 2014 |
|
LAXMI NARAYAN KHARE Vs. STATE OF U P
|
July 22, 2014 |
|
LAXMI SRIVASTAVA & 3 ORS Vs. STATE OF U P
|
March 11, 2014 |
|
LAXMI TRANSMISSIONS PRIVATE LIMITED Vs. STATE OF UP
|
February 25, 2014 |
|
LEE KUN HEE Vs. STATE OF U.P.
|
July 17, 2014 |
|
LEKHRAJ Vs. STATE OF U.P. AND ORS.
|
October 10, 2014 |
|
LHANDI SINGH Vs. KAMTA SINGH
|
September 22, 2014 |
|
LIAQAT ALI Vs. STATE OF U P
|
April 22, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PAWAN KUMAR VERMA
|
September 16, 2014 |
|
LIFETIME INTEREXPO PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
April 28, 2014 |
|
LILAWATI @ CHANDRAKALA @ NEELAM Vs. STATE OF U P
|
August 22, 2014 |
|
LIYAKAT Vs. MOHAMMAD AKARAM
|
October 27, 2014 |
|
LIYAQAT Vs. MOHD. AKRAM AND ANR.
|
December 9, 2014 |
|
LIYAQUAT Vs. STATE OF U P
|
August 29, 2014 |
|
LOGIC TRADERS PVT. LTD. Vs. COAL INDIA LTD.
|
September 1, 2014 |
|
LOK PRAHARI Vs. UNION OF INDIA
|
February 18, 2014 |
|
LOKESHWAR PRASAD Vs. OM KUMARI SAXENA
|
March 27, 2014 |
|
LOKNATH PANDEY Vs. STATE OF U.P.
|
September 25, 2014 |
|
LOKNATH SHUKLA Vs. BOARD OF REVENUE
|
November 11, 2014 |
|
LOVE CARE FOUNDATION Vs. UNION OF INDIA
|
July 21, 2014 |
|
LT COL KULDEEP SINGH (RETD ) Vs. UNION OF INDIA
|
January 15, 2014 |
|
LUCENT TECHNOLOGIES Vs. COMMISSIONER TRADE TAX U P
|
August 12, 2014 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. ADITI AGARWAL
|
February 11, 2014 |
|
LUCKNOW PRODUCERS CO-OPERTIVE MILK UNIION LTD LKO Vs. U P CO-OPERATIVE SOCIETIES TRIBUNAL LKO
|
May 29, 2014 |
|
M C TYAGI Vs. STATE OF UP
|
November 5, 2014 |
|
M D TIWARI Vs. UNION OF INDIA
|
March 3, 2014 |
|
M D TIWARI Vs. CHANCELLOR, I I I T
|
January 8, 2014 |
|
M K DUBEY Vs. STATE OF U P
|
September 8, 2014 |
|
M V NARAYANAN Vs. MAHIPAL SHARMA
|
September 17, 2014 |
|
M.M. SIDDIQUI Vs. STATE OF U.P.
|
February 24, 2014 |
|
M/S A.M.C. COATED FABRICS LTD. Vs. STATE OF U.P.
|
April 25, 2014 |
|
M/S GUPTA SUPPLIERS COMPANY Vs. COMMERCIAL TAX TRIBUNAL
|
August 1, 2014 |
|
M/S I.E.L. LTD. Vs. STATE OF U.P.
|
January 28, 2014 |
|
M/S J.N.SHARMA, KANPUR Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
May 2, 2014 |
|
M/S JAI AMBEY CONSTRUCTION Vs. U.P. JAL NIGAM
|
August 5, 2014 |
|
M/S JSW STEEL LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
February 19, 2014 |
|
M/S MOSER BAER INDIA LIMITED Vs. STATE OF U.P.
|
May 2, 2014 |
|
M/S NAWABGANJ SUGAR MILLS COMPANY LTD. Vs. STATE OF UTTAR PRADESH
|
January 9, 2014 |
|
M/S PASHUPATI CASTINGS LTD. Vs. STATE OF U.P.
|
January 16, 2014 |
|
M/S ROOP RAM KHAYALI RAM Vs. STATE OF U.P.
|
February 27, 2014 |
|
M/S SANTOSH SHEETGRAH PVT. LTD. Vs. SYNDICATE BANK
|
January 17, 2014 |
|
M/S SURYA INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
|
February 7, 2014 |
|
M/S UNIWORD TELECOM LTD. Vs. STATE OF U.P.
|
January 8, 2014 |
|
M/S VEE EXCEL DRUGS & PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
|
January 7, 2014 |
|
M/S VIDYA ERECTORS & ENGINEERS PVT. LTD. Vs. STATE OF U.P.
|
January 3, 2014 |
|
M/S. ASTHA INTERNATIONAL, NEW DELHI Vs. STATE OF U.P. AND ANOTHER
|
March 28, 2014 |
|
M/S. BHAVYA DWELLINGS PVT. LTD Vs. GOPAL NARAIN CHAUBEY
|
February 12, 2014 |
|
M/S. CHANDRA AGRO PVT. LTD Vs. BANK OF INDIA
|
February 12, 2014 |
|
M/S. DWARIKA PRASAD AGARWAL Vs. REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P.
|
January 21, 2014 |
|
M/S. INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, ALLAHABAD
|
April 10, 2014 |
|
M/S. INTERNATIONAL HOSPITAL PVT. LTD. Vs. STATE OF U.P.
|
February 6, 2014 |
|
M/S. VAIBHAV EDIBLES PVT LTD. Vs. STATE OF U.P.
|
March 26, 2014 |
|
M/S. VIDYA ERECTORS AND ENGINEERS PVT. LTD. THROUGH ITS DIRECTOR Vs. STATE OF U.P. AND ORS.
|
February 18, 2014 |
|
MA VIDYAWATI SHIV KUMAR PANDEY SMARAK INTER COLLEGE Vs. STATE OF U.P.
|
February 11, 2014 |
|
MAA BHAGWATI NIRASHRIT SAMAJ SEWA SANSTHAN Vs. ELECTION COMMISSION OF INDIA
|
April 17, 2014 |
|
MAA BHAWANI RICE MILL Vs. STATE OF U.P.
|
February 24, 2014 |
|
MAA KALI TRADERS Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.
|
October 10, 2014 |
|
MADAN KUMAR Vs. STATE OF U P
|
November 14, 2014 |
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MADAN MOHAN GARG Vs. PRADUMAN KUMAR VIPIN KUMAR
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May 21, 2014 |
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MADAN MOHAN SHARMA Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT AND 4 OTHERS
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August 14, 2014 |
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MADAN PAL Vs. STATE OF U P
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May 29, 2014 |
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MADAN PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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August 6, 2014 |
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MADARSA QUASMIA ARABIA ISLAMIA UPPERKOT Vs. STATE OF U P
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March 27, 2014 |
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MADARSA SIKSHA MANAGER ASSOCIATION U.P. Vs. MINISTRY OF MINORITY AFFAIRS AND ORS.
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October 17, 2014 |
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MADHAV PRASAD SHARMA Vs. STATE OF UP
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November 25, 2014 |
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MADHAV TIWARI AND ORS. Vs. STATE OF U.P.
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May 23, 2014 |
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MADHO RAJ Vs. COLLECTOR/D.D.C.GONDA
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January 21, 2014 |
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MADHU GARG Vs. SUMITRA DEVI
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January 28, 2014 |
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MADHU PANDEY Vs. STATE OF U P
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December 5, 2014 |
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MADHUKAR MAURYA Vs. STATE OF U P
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August 11, 2014 |
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MADHUKAR MAURYA Vs. STATE OF U P
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March 13, 2014 |
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MAHABALI SINGH Vs. STATE OF U P
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December 18, 2014 |
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MAHADEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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January 13, 2014 |
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MAHADEO PRASAD Vs. SANT RAM SAHU
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January 15, 2014 |
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MAHADEV Vs. STATE OF U P
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November 20, 2014 |
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MAHADEV PRASAD TEWARI Vs. D I O S GONDA
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April 2, 2014 |
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MAHANGI RAM Vs. STATE OF U P
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May 2, 2014 |
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MAHANT VIJAY RAMDAS CHELA GANGA RAM DAS Vs. STATE OF U P
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November 14, 2014 |
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MAHARAJ KISHORE SAXENA Vs. UNION OF INDIA
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March 4, 2014 |
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MAHARASHTRA POWER TRANSMISSION STRUCTURE PVT LTD Vs. DISTRICT JUDGE, LUCKNOW &OTHERS
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August 28, 2014 |
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MAHARSHI DAYANAND BAL MANDIR Vs. D.D.C.
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September 1, 2014 |
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MAHATAMA GANDHI INTER COLLEGE Vs. STATE OF U.P.
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February 10, 2014 |
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MAHATMA GANDHI INTER COLLEGE Vs. STATE OF U P
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November 25, 2014 |
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MAHATMA GAUTAM MADHYAMIK SHIKSHA SAMITI Vs. STATE OF U P
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November 13, 2014 |
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MAHAVEER Vs. CHAIRMAN INDUSTRIAL DEVELOPMENT AUTHORITIES
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March 13, 2014 |
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MAHAVEER PRASADE KAMALIA Vs. RENT CONTROL AND EVICTION OFFICER, MAHARAJGANJ
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January 7, 2014 |
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MAHAVIR SINGH Vs. EXECUTIVE DIRECTOR, PUNJAB NATIONAL BANK
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August 26, 2014 |
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MAHBOOB ALI Vs. ABDUL AZIZ
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September 25, 2014 |
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MAHBOOB AND 2 ORS Vs. ABDUL ALEEM AND 2 ORS
|
August 14, 2014 |
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MAHEEP NARAIN TIWARI Vs. STATE OF U P
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August 27, 2014 |
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MAHENDAR Vs. STATE OF U P
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February 5, 2014 |
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MAHENDARA SHANKER SINGH Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
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March 28, 2014 |
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MAHENDRA Vs. STATE
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September 25, 2014 |
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MAHENDRA Vs. STATE OF U.P.
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May 23, 2014 |
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MAHENDRA HARIZAN Vs. STATE OF U.P.
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May 30, 2014 |
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MAHENDRA KUMAR Vs. UNION OF INDIA
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November 5, 2014 |
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MAHENDRA KUMAR Vs. PARASRAM RAM GOEL AND ORS.
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October 30, 2014 |
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MAHENDRA KUMAR Vs. ABDUL AZIZ
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October 29, 2014 |
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MAHENDRA KUMAR GOND Vs. STATE OF U P
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February 21, 2014 |
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MAHENDRA KUMAR SHARMA Vs. MAHAMAYEE SHIKSHA SAMITI
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August 7, 2014 |
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MAHENDRA PAL Vs. STATE OF U P
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July 17, 2014 |
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MAHENDRA PAL SINGH Vs. STATE OF U P
|
February 17, 2014 |
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MAHENDRA PATEL Vs. STATE OF U P
|
February 17, 2014 |
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MAHENDRA PRATAP Vs. BHAGWATI DEVI
|
May 13, 2014 |
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MAHENDRA PRATAP MISHRA Vs. STATE OF U P
|
September 26, 2014 |
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MAHENDRA PRATAP SINGH Vs. STATE OF U P
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May 30, 2014 |
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MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
March 13, 2014 |
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MAHENDRA PRATAP SRIVASTAVA Vs. ADDL. DISTRICT JUDGE
|
January 13, 2014 |
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MAHENDRA SINGH Vs. STATE
|
November 28, 2014 |
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MAHENDRA SINGH Vs. STATE OF U P
|
May 22, 2014 |
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MAHENDRA SINGH Vs. SURENDRA
|
April 16, 2014 |
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MAHENDRA YADAV Vs. STATE OF U P
|
January 28, 2014 |
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MAHESH CHAND Vs. STATE OF U P
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April 18, 2014 |
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MAHESH CHAND EX-LNK/CI Vs. UNION OF INDIA
|
July 18, 2014 |
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MAHESH CHANDRA DONIA Vs. ANIL KUMAR SINGHAL
|
November 17, 2014 |
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MAHESH CHANDRA MEENA Vs. STATE OF U.P.
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July 8, 2014 |
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MAHESH CHANDRA SHARMA Vs. STATE OF U P
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February 12, 2014 |
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MAHESH GUPTA Vs. STATE OF U.P.
|
May 12, 2014 |
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MAHESH KATHARIA Vs. STATE OF U P
|
February 18, 2014 |
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MAHESH PRASAD AGARWAL Vs. REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P.
|
January 21, 2014 |
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MAHESH PRASAD YADAV Vs. STATE OF U P
|
October 8, 2014 |
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MAHESHWAR DAYAL PANDEY Vs. STATE OF U P
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January 31, 2014 |
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MAHFUZ-UR-RAHMAN Vs. STATE OF U P
|
August 7, 2014 |
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MAHIDHAR DWIVEDI & ANOTHER (OBJECTION FILED) Vs. SPECIAL JUDGE S.C./S.T. ACT GONDA & OTHERS
|
December 16, 2014 |
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MAHILA CONSTABLE C P 190 SUNITA YADAV Vs. STATE OF U P
|
July 25, 2014 |
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MAHILA UDYOG MANDIR JR. HIGH SCHOOL Vs. STATE OF UP
|
March 12, 2014 |
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MAHIMA SRIVASTAVA Vs. STATE OF U P
|
May 29, 2014 |
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MAHIPAL SINGH Vs. STATE OF U P
|
April 16, 2014 |
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MAHIPAL VERMA Vs. RENT CONTROL AND EVICTION OFFICER
|
January 23, 2014 |
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MAHITAB SINGH Vs. DAKSHINNANCHAL VIDYUT NIGAM LIMITED AND ORS.
|
December 5, 2014 |
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MAHMOOD ALAM @ LALLU Vs. STATE OF U P
|
May 20, 2014 |
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MAHMOOD ALI KHAN Vs. IIND ADDL. D.J. ALLD. AND OTHERS
|
May 19, 2014 |
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MAJEEDAN Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
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MAJID GAFFAR KHAN Vs. APPELLATE AUTHORITY/SECR SUGAR INDUSTRIES & CANE
|
October 13, 2014 |
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MAJOR ASHARAM INTER COLLEGE, Vs. REGIONAL COMMITTEE
|
January 2, 2014 |
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MAJOR KUNWAR AMBRESWAR SINGH Vs. UNION OF INDIA
|
February 20, 2014 |
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MAJOR RAHUL SHANKER BHARDWAJ Vs. STATE OF U.P
|
April 2, 2014 |
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MAJOR SUNIL DUTT DWIVEDI Vs. VIJAY SINGH
|
July 4, 2014 |
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MAKRU YADAV Vs. STATE OF U P
|
March 31, 2014 |
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MALA BANSAL Vs. STATE OF U.P.
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December 22, 2014 |
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MALAY SHARMA Vs. STATE OF U.P. AND ORS.
|
September 24, 2014 |
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MALKHAN SINGH Vs. HARPYARI
|
September 4, 2014 |
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MALKHJAN Vs. STATE OF U P
|
May 5, 2014 |
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MALTI Vs. DIRECTOR KRISHI UTPADAN MANDI PARISHAD
|
August 5, 2014 |
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MALTI DEVI Vs. STATE OF U P
|
October 10, 2014 |
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MAM CHAND Vs. PRAMODINI SRIVASTAVA
|
January 16, 2014 |
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MAMNOON Vs. STATE OF UP
|
September 8, 2014 |
|
MAMTA Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
|
March 25, 2014 |
|
MAMTA ANAND Vs. STATE OF U P
|
April 29, 2014 |
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MAMTA KUMARI Vs. STATE OF U.P.
|
August 28, 2014 |
|
MAMTA PANDEY Vs. UNION OF INDIA
|
March 25, 2014 |
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MAMTA SINGH Vs. ADDL. DISTRICT AND SESSIONS JUDGE
|
July 28, 2014 |
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MAN MOHAN RAI Vs. U P FINANCIAL CORPORATION
|
July 17, 2014 |
|
MAN MOHAN YADAV Vs. STATE OF U.P.
|
January 16, 2014 |
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MANBODH PRASAD Vs. STATE OF U.P.
|
November 12, 2014 |
|
MANGAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
|
April 15, 2014 |
|
MANGAT RAM Vs. CHAIRMAN, INDUSTRIAL DEVELOPMENT AUTHORITIES
|
March 13, 2014 |
|
MANGAT RAM Vs. SIMBHAWALI SUGAR MILLS LIMITED
|
November 11, 2014 |
|
MANGE RAM Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY, NOIDA
|
August 8, 2014 |
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MANGEY RAM Vs. STATE OF U P
|
March 21, 2014 |
|
MANGOO RAM Vs. STATE OF U P THRU DISTRICT MAGISTRATE
|
March 12, 2014 |
|
MANGROO Vs. D D C
|
November 24, 2014 |
|
MANI MANDIR SEWA NYAS SAMITI MOHALLA RAMGHAT AYODHYA Vs. REGISTRAR FIRMS SOCIETIES & CHITS U.P.
|
September 2, 2014 |
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MANIK BAKERS Vs. UNION OF INDIA
|
June 24, 2014 |
|
MANIRAM Vs. STATE OF U P SECY , HOME DEPTT , LUCKNOW
|
March 11, 2014 |
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MANIRAM Vs. STATE OF UP
|
August 8, 2014 |
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MANISH Vs. STATE OF U.P.
|
January 29, 2014 |
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MANISH ENGINEERING ENTERPRISES Vs. IFFCO
|
May 29, 2014 |
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MANISH KUMAR Vs. DEPUTY G M ORIENTAL BANK OF COMMERCE
|
April 25, 2014 |
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MANISH KUMAR DIXIT AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
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MANISHA JAISWAL Vs. STATE BANK OF INDIA
|
August 6, 2014 |
|
MANJARI DEVELOPERS SOCIETY VARANASI Vs. SATYA NARAIN RAI
|
May 26, 2014 |
|
MANJAY @ MANOJ KUMAR Vs. STATE OF U P
|
April 16, 2014 |
|
MANJEET Vs. STATE OF U P
|
July 9, 2014 |
|
MANJIT SINGH Vs. STATE OF U P
|
July 10, 2014 |
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MANJU AGRAWAL Vs. A.D.J. MEERUT
|
October 7, 2014 |
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MANJU BANSAL Vs. JUDGE, SMALL CAUSES COURT, LUCKNOW
|
November 26, 2014 |
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MANJU BHATEJA Vs. STATE OF U.P. AND ANOTHER
|
August 5, 2014 |
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MANJU DUBEY Vs. STATE OF U P
|
January 10, 2014 |
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MANJU SREE ROBINSON Vs. SUSHIL JOSHUA ROBINSON
|
July 14, 2014 |
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MANJU SREE ROBINSON (473 (CONT) 2014 Vs. CHIRKUMARITHVA YADAV ACJ (JD) COURT NO. 35 LUCKNOW U.P.
|
May 1, 2014 |
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MANJUL MISHRA Vs. STATE OF U P
|
March 7, 2014 |
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MANNA AND ORS. Vs. STATE OF U.P.
|
July 7, 2014 |
|
MANNELAL Vs. STATE OF U P
|
January 21, 2014 |
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MANNO SINGH Vs. STATE OF U P
|
September 11, 2014 |
|
MANOJ Vs. STATE OF U.P.
|
July 22, 2014 |
|
MANOJ Vs. MOHAN KUMAR
|
November 26, 2014 |
|
MANOJ Vs. MOHAN KUMAR
|
July 17, 2014 |
|
MANOJ Vs. STATE OF U P
|
July 28, 2014 |
|
MANOJ KABRA Vs. INCOME TAX OFFICER
|
May 22, 2014 |
|
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
|
September 16, 2014 |
|
MANOJ KUMAR AGRAWAL Vs. STATE OF U P
|
March 14, 2014 |
|
MANOJ KUMAR MISHRA Vs. STATE OF U P & 9 OTHERS
|
November 26, 2014 |
|
MANOJ KUMAR SINGH Vs. STATE OF UP
|
October 17, 2014 |
|
MANOJ MISHRA Vs. UNION OF INDIA
|
March 21, 2014 |
|
MANOJ RAM Vs. STATE OF U. P.
|
August 8, 2014 |
|
MANOJ SINGH Vs. STATE OF U.P.
|
January 31, 2014 |
|
MANORAM PANDEY Vs. STATE OF U P PRINCIPAL SECY , HOME LUCKNOW
|
March 26, 2014 |
|
MANORAMA Vs. STATE OF U.P.
|
September 2, 2014 |
|
MANPHOOL Vs. U P JAL NIGAM
|
July 30, 2014 |
|
MANSAB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
January 15, 2014 |
|
MANSOOR ILAHI & 4 OTHERS Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
August 12, 2014 |
|
MANU PANDEY Vs. UNION OF INDIA
|
September 6, 2014 |
|
MANZOOR ALAM Vs. STATE OF U P
|
July 21, 2014 |
|
MANZOOR KHAN Vs. STATE OF U.P.
|
July 2, 2014 |
|
MAQSOOD Vs. STATE OF U P
|
February 12, 2014 |
|
MAQSOOD ALI Vs. STATE OF U P
|
August 7, 2014 |
|
MARICO LTD Vs. COMMISSIONER, COMMERCIAL TAXES
|
September 12, 2014 |
|
MARKANDEY LAL Vs. STATE OF U P
|
May 23, 2014 |
|
MARKANDEY OJHA Vs. STATE OF U P
|
March 14, 2014 |
|
MARUTI SALT UDYOG Vs. STATE OF U P
|
January 2, 2014 |
|
MASHKOOR ALAM Vs. AMIR BANO
|
September 17, 2014 |
|
MASIHUDDIN Vs. STATE OF U.P.
|
September 8, 2014 |
|
MASOOD AHMAD Vs. STATE OF U.P.
|
May 16, 2014 |
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MASOOD MIRZA Vs. STATE OF U P
|
September 2, 2014 |
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MASTER ANSHUL SHARMA Vs. MUKESH KUMAR SHARMA
|
May 19, 2014 |
|
MASTER SHIVANG MISHRA Vs. STATE OF U P
|
December 8, 2014 |
|
MATA BAX SINGH Vs. TUNG NATH
|
May 5, 2014 |
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MATA PRASAD Vs. MOHAMMAD RAFIQ AND OTHERS
|
May 21, 2014 |
|
MATADIN MAURYA Vs. STATE OF U.P.
|
September 26, 2014 |
|
MATHU PATHAK Vs. DIRECTOR OF CONSOLIDATION, MATHURA
|
December 4, 2014 |
|
MATHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
|
MATIN RAO Vs. STATE OF U P
|
December 23, 2014 |
|
MATLOOB Vs. STATE OF U.P.
|
June 4, 2014 |
|
MATSYA JEEVI SAHKARI SAMITI LTD. Vs. STATE OF U.P.
|
April 10, 2014 |
|
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P & 4 OTHERS
|
July 17, 2014 |
|
MAUAIMA BHARAT GAS AGENCY ALLAHABAD Vs. UNION OF INDIA
|
July 25, 2014 |
|
MAULVI ABDUL SHAKOOR Vs. EHSANULLAH KHAN, C J M , SIDDHARTH NAGAR
|
July 31, 2014 |
|
MAUNI Vs. KRISHNA KUMARI
|
August 28, 2014 |
|
MAWANA SUGARS LIMITED AND ORS. Vs. NAGAR PALIKA PARISHAD MAWANA (MEERUT) AND ORS.
|
December 12, 2014 |
|
MAYA MACHINERY (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 1, 2014 |
|
MAYA MOURIS Vs. STATE OF U.P
|
January 6, 2014 |
|
MAYANK AGARWAL AND 3 ORS Vs. HIGH COURT OF JUDICATURE
|
October 31, 2014 |
|
MAYANK GANDHI Vs. STATE OF U P
|
December 19, 2014 |
|
MAYUR SHEETGRAH PVT LTD Vs. U P POWER CORPORATION LTD.
|
April 9, 2014 |
|
MAZHAR Vs. STATE OF U.P.
|
May 29, 2014 |
|
MAZID SHAH Vs. RAM SINGH
|
September 23, 2014 |
|
MCML SYSTEMS PVT. LTD. Vs. GENERAL MANAGER
|
May 21, 2014 |
|
MEDHARTHI SINGH Vs. STATE OF U P
|
March 28, 2014 |
|
MEENA Vs. STATE OF U P
|
January 24, 2014 |
|
MEENA Vs. STATE OF U P
|
March 4, 2014 |
|
MEENA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 14, 2014 |
|
MEENA DEVI Vs. STATE OF U P
|
September 25, 2014 |
|
MEENA DEVI Vs. VIJAYA BANK
|
December 5, 2014 |
|
MEENA DEVI AND 4 ORS Vs. MUNNA LAL 2 ORS
|
March 28, 2014 |
|
MEENA MANRAL Vs. STATE OF U.P.
|
May 13, 2014 |
|
MEENA SRIVASTAVA Vs. STATE OF U P
|
April 30, 2014 |
|
MEENAKSHI CASTING (P) LTD. Vs. UNION OF INDIA
|
September 15, 2014 |
|
MEERA Vs. KESHAV RAM
|
September 16, 2014 |
|
MEERA ATREY Vs. STATE OF U P
|
July 14, 2014 |
|
MEERA DEVI Vs. STATE OF UP
|
November 5, 2014 |
|
MEERA DEVI Vs. STATE OF U P
|
November 25, 2014 |
|
MEERUT DEVELOPMENT AUTHORITY Vs. ABID HUSSAIN
|
February 24, 2014 |
|
MEET KALHAR Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 13, 2014 |
|
MEGHRAJ SINGH Vs. COMMISSIONER
|
March 6, 2014 |
|
MEHANDI HASAN Vs. STATE OF U P
|
February 20, 2014 |
|
MEHARBANO Vs. STATE OF U.P.
|
May 5, 2014 |
|
MEHBOOB Vs. ZAHIRA AND ORS.
|
November 12, 2014 |
|
MEHENDRA PAL PUNDEER Vs. UNITED INDIA INSURANCE CO. LTD.
|
May 12, 2014 |
|
MEHMOOD KHAN Vs. STATE OF U P
|
March 14, 2014 |
|
MEHRUNNISHA Vs. DISTT DDC
|
July 7, 2014 |
|
MEHTAB JAHAN Vs. STATE OF U.P.
|
August 1, 2014 |
|
MELA RAM Vs. ARUN KUMAR AGRAWAL
|
February 10, 2014 |
|
MET TRADE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2014 |
|
METROPOLITAN SCHOOL AND ANOTHER Vs. STATE OF U P AND OTHERS
|
October 13, 2014 |
|
MEVA LAL Vs. STATE OF U.P.
|
April 16, 2014 |
|
MEWA LAL Vs. D D C
|
January 20, 2014 |
|
MEWA LAL @ KUNNU Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
|
January 13, 2014 |
|
MEWA LAL @ MAHESH KUMAR Vs. LOCO FOREMAN, STEAM SHED, C R JHANSI
|
February 13, 2014 |
|
MEWATI DEVI Vs. SHAKUNTALA DEVI
|
August 28, 2014 |
|
MEYDHA (MERITORIOUS EDUCATION FOR YOUTHS DEVELOPMENT & HUMANE ACTIVITIES) Vs. GOVT OF INDIA
|
August 25, 2014 |
|
MIDDU Vs. STATE OF UP
|
May 29, 2014 |
|
MILAP CHANDRA JAIN Vs. ROOP KISHOR
|
February 3, 2014 |
|
MINAKSHI SONKAR SHASTRI Vs. STATE OF U.P. AND ORS.
|
November 10, 2014 |
|
MINNA Vs. STATE OF U.P. AND ORS.
|
May 15, 2014 |
|
MIR SINGH Vs. STATE OF U P
|
July 18, 2014 |
|
MIRZA AFSAR BEG Vs. STATE OF U.P.
|
January 20, 2014 |
|
MIRZA SHAHRUKH BEG S/O LATE M F J BEG Vs. AVADH GRAMIN BANK/ARYAVART GRAMIN BANK LUCKNOW
|
September 18, 2014 |
|
MISHRI LAL Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
|
MISRI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
|
February 19, 2014 |
|
MISTY Vs. STATE OF U P
|
December 3, 2014 |
|
MITHILESH Vs. ADDITIONAL COMMISSIONER
|
January 16, 2014 |
|
MITHILESH KUMAR Vs. STATE OF U.P.
|
January 10, 2014 |
|
MITHLESH SHARMA Vs. STATE OF U P
|
September 3, 2014 |
|
MITTHAN LAL Vs. STATE OF U P
|
January 17, 2014 |
|
MITTHU LAL Vs. STATE OF U P
|
February 18, 2014 |
|
MITTHU LAL Vs. BOARD OF REVENUE
|
April 25, 2014 |
|
MOBIN Vs. STATE OF U P AND 2 ORS
|
August 22, 2014 |
|
MODI SPINNING & WEAVING COMPANY LTD. Vs. DR. BHARAT KUMAR GUPTA AND ANR
|
December 1, 2014 |
|
MODI TYRE COMPANY PVT. LTD Vs. COMMISSIONER
|
March 12, 2014 |
|
MOHAMMAD AAKIL Vs. STATE OF U.P.
|
December 15, 2014 |
|
MOHAMMAD AFZAL Vs. RAMESH KUMARI
|
August 22, 2014 |
|
MOHAMMAD AKBAR Vs. SHAHINA KHATOON
|
October 31, 2014 |
|
MOHAMMAD AMIN Vs. HAKIM MOHAMMAD AKBAR ALI
|
August 28, 2014 |
|
MOHAMMAD ANEES @ PHUNNU LAL Vs. STATE OF U P
|
September 12, 2014 |
|
MOHAMMAD ASIF Vs. STATE OF UTTAR PRADESH
|
March 14, 2014 |
|
MOHAMMAD ASLAM ULLAH Vs. SHRAVASTI SAHKARI CHINI MILLS LTD
|
January 2, 2014 |
|
MOHAMMAD BU ALI IN THE MATTER OF GOOD OF LATE I HUSAIN Vs. STATE
|
March 10, 2014 |
|
MOHAMMAD ILIYAS Vs. STATE OF U P
|
November 13, 2014 |
|
MOHAMMAD IMRAN SIDDIQUI @ JAAN Vs. STATE OF U P
|
September 2, 2014 |
|
MOHAMMAD MATEEN Vs. CIVIL JUDGE C D JAUNPUR
|
August 2, 2014 |
|
MOHAMMAD MUKHTAR AHMAD Vs. GHULAM ABDUL QADIR ALVI
|
May 20, 2014 |
|
MOHAMMAD NASIR Vs. STATE OF U.P.
|
May 30, 2014 |
|
MOHAMMAD QASIM Vs. UNION OF INDIA AND ORS.
|
October 30, 2014 |
|
MOHAMMAD SADIQ Vs. STATE OF U.P.
|
September 5, 2014 |
|
MOHAMMAD SALMAN Vs. STATE OF U.P.
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February 10, 2014 |
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MOHAMMAD SHAMIM Vs. STATE OF U P
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January 2, 2014 |
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MOHAMMAD TAHIR Vs. THE STATE OF U.P.
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October 10, 2014 |
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MOHAMMAD TAYYAB Vs. STATE OF U P
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August 29, 2014 |
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MOHAMMADUNISHA Vs. STATE OF U P
|
July 17, 2014 |
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MOHAMMED SALIM Vs. REGIONAL MANAGER, LUCKNOW REGION, LUCKNOW
|
February 3, 2014 |
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MOHAN LAL Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
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MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 4, GORAKHPUR
|
January 21, 2014 |
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MOHAN LAL AND ORS. Vs. STATE OF U.P. AND ORS.
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April 18, 2014 |
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MOHAN LAL GEDA Vs. GEETA MISURAYIA
|
September 9, 2014 |
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MOHAN SINGH Vs. EXECUTIVE ENG.PROVINCIAL DIV.P.W.D. HARDOI
|
August 13, 2014 |
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MOHD AKHTAR KHAN Vs. UNION OF INDIA
|
April 15, 2014 |
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MOHD ASLAM Vs. STATE OF U P
|
November 7, 2014 |
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MOHD AZIZ-UZ ZAFAR Vs. CIVIL JUDGE (SENIOR DIVISION) LUCKNOW
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September 25, 2014 |
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MOHD FAIZ Vs. STATE OF UP
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September 17, 2014 |
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MOHD FARMAAN AHMAD Vs. STATE OF U P
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February 10, 2014 |
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MOHD FAZLE HAQUE Vs. U P POWER CORPORATION LIMITED LUCKNOW
|
September 19, 2014 |
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MOHD HANEEF @ MOHD HASEEN Vs. STATE OF U P
|
October 14, 2014 |
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MOHD HANIF Vs. STATE OF U P
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May 9, 2014 |
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MOHD HUSAIN Vs. STATE
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August 26, 2014 |
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MOHD IRFAN Vs. STATE OF U P
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December 11, 2014 |
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MOHD ISHAQ KHAN Vs. STATE OF U P
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September 23, 2014 |
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MOHD ISHLAM Vs. STATE OF U P
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February 6, 2014 |
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MOHD ISMAIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
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MOHD JAMIL Vs. STATE OF U P
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November 11, 2014 |
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MOHD KALIM AKMAL Vs. STATE OF U P
|
August 13, 2014 |
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MOHD KAUSAR ANSARI Vs. STATE OF U P
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May 5, 2014 |
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MOHD LALIF Vs. STATE OF U P
|
May 6, 2014 |
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MOHD NAIM Vs. STATE OF U P
|
March 10, 2014 |
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MOHD NASEEM Vs. STATE OF U P
|
March 10, 2014 |
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MOHD NAZIM KHAN Vs. STATE OF U P
|
December 3, 2014 |
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MOHD NURULLA Vs. STATE OF U P
|
May 8, 2014 |
|
MOHD RAFIQUE @ ACHCHAN Vs. STATE OF U P
|
February 26, 2014 |
|
MOHD RASID Vs. STATE OF U P
|
September 5, 2014 |
|
MOHD RIHANA Vs. STATE OF U P
|
February 7, 2014 |
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MOHD SAEED Vs. MUNNU KHAN
|
April 24, 2014 |
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MOHD SAFIQUE Vs. SHAHABUDDIN AND 3 ORS
|
April 24, 2014 |
|
MOHD SAGEER Vs. STATE OF U P
|
August 4, 2014 |
|
MOHD SAGEER Vs. STATE OF UP
|
August 1, 2014 |
|
MOHD SAGEER KHAN Vs. STATE OF U P
|
July 15, 2014 |
|
MOHD SAIDUL MALIK Vs. ADDITIONAL COMMISSIONER II ALLAHABAD DIVISION
|
May 1, 2014 |
|
MOHD SHAFI KHAN Vs. DISTRICT JUDGE BAHRAICH
|
January 9, 2014 |
|
MOHD SHAFIK Vs. STATE OF U P
|
September 12, 2014 |
|
MOHD SHAFIQ Vs. U P STATE ELECTRICITY BOARD
|
February 3, 2014 |
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MOHD SHAKIR AHMAD Vs. STATE OF U P
|
August 8, 2014 |
|
MOHD SULTAN Vs. STATE OF U P
|
February 14, 2014 |
|
MOHD UNUS Vs. RAIS
|
September 24, 2014 |
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MOHD VASEE KHAN Vs. REGIONAL AYURVEDIC/UNANI OFFICER
|
November 26, 2014 |
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MOHD YUSUF Vs. STATE OF U P
|
May 29, 2014 |
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MOHD. ANEESH KHAN Vs. STATE OF U.P.
|
January 3, 2014 |
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MOHD. ASLAM Vs. STATE OF U.P.
|
June 2, 2014 |
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MOHD. AZAHAR Vs. STATE OF U.P.
|
January 21, 2014 |
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MOHD. DANISH Vs. STATE OF U.P.
|
October 16, 2014 |
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MOHD. DAUD KHAN Vs. STATE OF U.P.
|
February 10, 2014 |
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MOHD. GALIB Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
February 17, 2014 |
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MOHD. IRFAN ANSARI Vs. STATE OF U.P.
|
March 31, 2014 |
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MOHD. MUSTAFA Vs. STATE OF U.P.
|
January 13, 2014 |
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MOHD. SAGIR Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD.
|
May 30, 2014 |
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MOHD. SUHAIB Vs. STATE OF U.P.
|
February 18, 2014 |
|
MOHD. WAQAR Vs. STATE OF U.P.
|
May 6, 2014 |
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MOHD. ZAVED Vs. UNION OF INDIA
|
March 26, 2014 |
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MOHD.HAROON Vs. STATE OF U P
|
February 25, 2014 |
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MOHD.YASEEN SHAMSI Vs. AWADH BEHARI BANSAL, ADVOCATE AND OTHERS
|
November 13, 2014 |
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MOHINDER SINGH Vs. COLLECTOR/DISTRICT MAGISTRATE, AGRA
|
March 21, 2014 |
|
MOHINI VERMA Vs. UNION OF INDIA
|
March 13, 2014 |
|
MOHIT Vs. SMT. LALITESH @ NOOTAN
|
May 22, 2014 |
|
MOHIT AGARWAL Vs. STATE OF U P
|
January 13, 2014 |
|
MOHIT KUMAR KANKAR Vs. STATE OF U P
|
December 19, 2014 |
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MOLHU PRASAD Vs. STATE OF U.P.
|
July 16, 2014 |
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MOLLAN Vs. STATE OF U P
|
September 22, 2014 |
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MONIKA MISHRA Vs. STATE OF U P
|
July 8, 2014 |
|
MONINDER SINGH PANDHER Vs. C B I , DELHI
|
August 4, 2014 |
|
MONU Vs. STATE OF U P
|
September 11, 2014 |
|
MONU @ PAVNEESH Vs. STATE OF U P
|
September 1, 2014 |
|
MONU @ VAIBHA SINGH Vs. STATE OF U P
|
January 21, 2014 |
|
MONU @ VAIBHAV SINGH Vs. STATE OF U.P.
|
June 5, 2014 |
|
MOOL SINGH Vs. STATE OF U P
|
May 19, 2014 |
|
MOON STAR CABLE NETWORK Vs. UNION OF INDIA
|
August 4, 2014 |
|
MOTI Vs. SHIV SHANKAR SINGH
|
August 13, 2014 |
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MOTI LAL GOEL Vs. STATE OF U.P.
|
February 14, 2014 |
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MOTI LAL MAURYA Vs. STATE OF U P AND OTHERS
|
April 18, 2014 |
|
MOTI LAL NEHRU INTER COLLEGE, BAREILLY Vs. PEETHASEEN ADHIKARI LABOUR COURT
|
January 28, 2014 |
|
MOTILAL Vs. DISTRICT JUDGE UNNAO, UNNAO & OTHERS
|
August 13, 2014 |
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MRITUNJAY PANDEY Vs. STATE OF U P & ORS
|
January 29, 2014 |
|
MUBARAK AHMAD Vs. STATE OF U P
|
May 1, 2014 |
|
MUDRAN MAHAL Vs. STATE OF U P
|
September 5, 2014 |
|
MUKESH Vs. STATE OF U.P.
|
May 21, 2014 |
|
MUKESH Vs. STATE OF U.P.
|
October 16, 2014 |
|
MUKESH CHANDRA Vs. STATE OF U.P.
|
July 25, 2014 |
|
MUKESH GOYAL Vs. STATE OF U.P.
|
February 19, 2014 |
|
MUKESH GUPTA Vs. VIDIT KALSI
|
May 29, 2014 |
|
MUKESH KUMAR Vs. STATE OF U P
|
March 5, 2014 |
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MUKESH KUMAR Vs. STATE OF U P
|
May 8, 2014 |
|
MUKESH KUMAR Vs. STATE OF U P
|
July 3, 2014 |
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MUKESH KUMAR CHAUBEY Vs. STATE OF U P
|
January 17, 2014 |
|
MUKESH KUMAR SINGH Vs. STATE OF U.P.
|
February 3, 2014 |
|
MUKESH PRASAD SINGH Vs. STATE OF U P
|
December 19, 2014 |
|
MUKESH SINGH Vs. STATE OF U P
|
May 19, 2014 |
|
MUKTINATH ALIAS ALGOO SHUKLA Vs. ADDITIONAL DISTRICT JUDGE, GONDA
|
January 2, 2014 |
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MUKUL KUMAR SINGH Vs. ASHOK KUMAR AND 4 OTHERS
|
October 13, 2014 |
|
MUKUNDA AND ORS. Vs. STATE OF U.P.
|
August 26, 2014 |
|
MUMTAZ ALI Vs. D D C
|
March 31, 2014 |
|
MUNAWWAR Vs. STATE OF U.P.
|
July 3, 2014 |
|
MUNICIPAL BOARD Vs. CHAUDHARY SATPAL
|
October 10, 2014 |
|
MUNICIPAL BOARD FIROZABAD Vs. RAMESH CHANDA BARDWAJ
|
October 17, 2014 |
|
MUNIM @ MUNNA Vs. STATE OF U P
|
April 4, 2014 |
|
MUNNA Vs. STATE OF U P
|
January 10, 2014 |
|
MUNNA Vs. SHABAB AHMAD KHAN
|
November 11, 2014 |
|
MUNNA AND ORS. Vs. STATE OF U.P.
|
November 28, 2014 |
|
MUNNA BAKSHI Vs. ZUBAIDA KHATOON
|
January 27, 2014 |
|
MUNNA KHAN Vs. DEVI PRASAD BAJPAI
|
July 15, 2014 |
|
MUNNA LAL MITTAL Vs. BOARD OF REVENUE
|
May 8, 2014 |
|
MUNNA LAL SHARMA Vs. STATE OF U P
|
December 19, 2014 |
|
MUNNA SEKH Vs. SMT. AFSANA BEGUM
|
December 2, 2014 |
|
MUNNA SINGH Vs. COLLECTOR, BAHRAICH
|
May 7, 2014 |
|
MUNNEY KHAN Vs. STATE OF U.P.
|
January 16, 2014 |
|
MUNNI Vs. STATE OF U P
|
January 10, 2014 |
|
MUNNI Vs. D D C
|
February 26, 2014 |
|
MUNNI DEVI Vs. SONA DEVI
|
September 9, 2014 |
|
MUNNI LAL Vs. DEVI PRASAD
|
March 13, 2014 |
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MUNNI LAL Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
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MUNNI LAL Vs. STATE OF U.P.
|
March 27, 2014 |
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MUNNI PRASAD MISHRA Vs. STATE OF U P
|
September 11, 2014 |
|
MUNNU SETH Vs. STATE OF U P
|
January 10, 2014 |
|
MUNSHI YADAV Vs. S D M , AZAMGARH
|
November 27, 2014 |
|
MUNSRIF Vs. STATE OF U P
|
September 2, 2014 |
|
MUNUA @ BHARAT NARAIN SINGH Vs. STATE OF U P
|
November 28, 2014 |
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MURARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
|
MURARI LAL SHARMA Vs. STATE OF UP
|
March 14, 2014 |
|
MURATI DEVI Vs. STATE OF U.P.
|
August 8, 2014 |
|
MURLI Vs. STATE OF U P
|
August 22, 2014 |
|
MURTAZA Vs. ADDL. DISTRICT AND SESSION JUDGE COURT NO. 1
|
March 5, 2014 |
|
MURTAZA Vs. STATE OF U P
|
September 10, 2014 |
|
MUSHAHID HUSSAIN Vs. STATE OF U P
|
October 10, 2014 |
|
MUSHARRAF HUSSAIN Vs. STATE OF U P
|
August 26, 2014 |
|
MUSHTAQ Vs. STATE OF U P
|
August 25, 2014 |
|
MUSHTAQ ALI Vs. BRITISH INDIA ASSOCIATION AWADH KAISERBAGH LKO
|
November 18, 2014 |
|
MUSTAQ ULLAH Vs. STATE OF U P
|
February 25, 2014 |
|
N.P. AGRO (I) INDUSTRIES LTD. Vs. COMMR. OF C. EX., LUCKNOW
|
October 17, 2014 |
|
NADEEM Vs. STATE OF U P
|
December 12, 2014 |
|
NADEEM Vs. STATE OF U.P.
|
November 17, 2014 |
|
NAEAM Vs. STATE
|
October 13, 2014 |
|
NAFIS Vs. STATE OF U P
|
September 24, 2014 |
|
NAGAR MAHAPALIKA, ALLAHABAD Vs. STATE OF U.P.
|
April 4, 2014 |
|
NAGAR NIGAM LUCKNOW Vs. KRISHNA DEVI
|
February 24, 2014 |
|
NAGAR PALIKA Vs. BABU LAL
|
May 28, 2014 |
|
NAGAR PALIKA PARISHAD Vs. STATE OF U P
|
September 16, 2014 |
|
NAGAR PALIKA PARISHAD Vs. LABOUR COURT
|
February 14, 2014 |
|
NAGAR PALIKA SIYANA Vs. U.P.P.S.TRIBUNAL
|
January 17, 2014 |
|
NAGAR PANCHAYAT, SAFIPUR Vs. STATE OF U P
|
November 19, 2014 |
|
NAGENDRA NARAIN MISHRA Vs. STATE OF U P
|
March 5, 2014 |
|
NAGENDRA NATH TRIPATHI Vs. STATE CANE SERVICE AUTHORITY
|
August 27, 2014 |
|
NAGENDRA SINGH Vs. STATE OF U.P.
|
April 15, 2014 |
|
NAGENDRA VERMA Vs. STATE OF U.P.
|
February 14, 2014 |
|
NAGESHWAR PRASAD MISHRA Vs. STATE OF U.P.
|
May 6, 2014 |
|
NAGROO RAM S/O RAM DEEN Vs. STATE OF U P
|
December 4, 2014 |
|
NAIM Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
|
NAIM KHAN Vs. STATE OF U P & 5 OTHERS
|
December 22, 2014 |
|
NAJMUR RAHMAN Vs. MARTAND PRATAP SINGH CITY MAGISTRATE ALLAHABAD
|
March 13, 2014 |
|
NAJMUR RAHMAN Vs. MARTAND PRATAP SINGH CITY MAGISTRATE ALLAHABAD
|
March 12, 2014 |
|
NAKKCHED Vs. STATE OF U P
|
September 3, 2014 |
|
NALINI AND ASSOCIATES Vs. STATE OF UP
|
September 19, 2014 |
|
NAMPA ELECTRICAL Vs. GENERAL MANAGER CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION
|
September 18, 2014 |
|
NANAK CHAND LAAT Vs. STATE OF U.P.
|
January 10, 2014 |
|
NAND GOPAL GUPTA @ NANDI Vs. STATE OF U.P.
|
April 21, 2014 |
|
NAND KISHORE @ SETH PASI Vs. STATE OF U P
|
August 7, 2014 |
|
NAND KISHORE S/O GANGA RAM R/O VILLAGE JATAUJA P S BHOJIPURA, DISTRICT BAREILLY Vs. STATE OF U P
|
May 29, 2014 |
|
NAND KISHORE SINGH Vs. STATE OF UP
|
November 5, 2014 |
|
NAND LAL Vs. STATE OF U P
|
October 17, 2014 |
|
NAND LAL Vs. D D C
|
February 24, 2014 |
|
NAND LAL Vs. STATE OF U.P.
|
February 19, 2014 |
|
NAND LAL SONI Vs. STATE OF U P
|
March 27, 2014 |
|
NAND LAL YADAV Vs. STATE OF U P
|
June 13, 2014 |
|
NAND RAM Vs. STATE OF U.P.
|
September 23, 2014 |
|
NANDINI @ NIKKI Vs. SHANTI WIDOW OF LAXMAN PRASAD
|
November 27, 2014 |
|
NANDU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
February 19, 2014 |
|
NANHE Vs. STATE OF U.P.
|
February 11, 2014 |
|
NANHE LAL Vs. STATE OF U.P.
|
January 16, 2014 |
|
NANHEY LAL SHARMA Vs. STATE OF U.P.
|
January 21, 2014 |
|
NANHEY SINGH AND 51 ORS Vs. STATE OF U P AND 3 ORS
|
November 24, 2014 |
|
NAR SINGH Vs. BOARD OF REVENUE, ALLAHABAD AND 9 OTHERS
|
May 28, 2014 |
|
NAR SINGH BAHADUR SINGH Vs. STATE OF UP
|
November 5, 2014 |
|
NAR SINGH BIHARI SRIVASTAVA Vs. STATE OF U P
|
September 26, 2014 |
|
NARAD & 4 OTHERS Vs. MAYA DEVI & 2 OTHERS
|
October 31, 2014 |
|
NARAIN Vs. STATE OF U P
|
September 25, 2014 |
|
NARAYAN DAS SHAH AND ORS. Vs. GULABCHAND SETH AND ORS.
|
December 23, 2014 |
|
NARAYAN DWIVEDI Vs. STATE OF U P
|
November 10, 2014 |
|
NARAYAN SINGH Vs. BOARD OF REVENUE, U P MEERUT AND 4 OTHERS
|
November 24, 2014 |
|
NARENDRA KUMAR MISRA Vs. BUDDHI LAL
|
March 13, 2014 |
|
NARENDRA KUMAR SAROJ Vs. STATE OF U P
|
September 25, 2014 |
|
NARENDRA KUMAR SINGH Vs. STATE OF U P
|
August 20, 2014 |
|
NARENDRA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
|
NARENDRA PRATAP SINGH Vs. STATE OF U P
|
July 18, 2014 |
|
NARENDRA PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 3, 2014 |
|
NARENDRA SINGH Vs. STATE OF U P
|
February 18, 2014 |
|
NARENDRA SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT AND 5 OTHERS
|
November 5, 2014 |
|
NARENDRA SINGH Vs. STATE OF U P
|
August 4, 2014 |
|
NARESH & OTHES Vs. STATE
|
December 18, 2014 |
|
NARESH CHAND TYAGI Vs. DDC
|
April 15, 2014 |
|
NARESH CHANDRA SHARMA Vs. STATE OF U.P.
|
March 11, 2014 |
|
NARESH CHANDRA SHARMA Vs. STATE OF U P AND 2 ORS
|
August 27, 2014 |
|
NARESH GROVER Vs. C B I
|
May 6, 2014 |
|
NARESH KUMAR Vs. STATE OF U P
|
April 21, 2014 |
|
NARESH KUMAR & CO. PVT.LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
May 23, 2014 |
|
NARESH KUMAR PASWAN Vs. STATE OF U P & 6 OTHERS
|
August 8, 2014 |
|
NARESH KUMAR SHAKYA Vs. STATE OF U.P.
|
May 26, 2014 |
|
NARGIS BANO Vs. BOARD OF REVENUE
|
April 17, 2014 |
|
NAROTTAM KUMAR AGARWAL Vs. STATE OF UP
|
September 23, 2014 |
|
NARVEER SINGH Vs. STATE OF U P
|
September 23, 2014 |
|
NASEEBUN NISA Vs. BOARD OF REVENUE
|
July 16, 2014 |
|
NASIR Vs. STATE OF U.P.
|
September 9, 2014 |
|
NASIR HUSAIN Vs. STATE OF U.P.
|
September 11, 2014 |
|
NATIK PARTY Vs. UNION OF INDIA
|
March 14, 2014 |
|
NATIONAL INSUANCE COMPANY LTD Vs. RUKHSANA TABASSUM
|
October 27, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. SHIV KUMAR GUPTA
|
April 7, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. PRADEEP KUMAR
|
April 21, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT
|
May 2, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. RATIBHAN KEWAT AND ORS.
|
November 20, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. LALA RAM AND ORS.
|
December 3, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. SUSHILA DEVI AND OTHER
|
July 4, 2014 |
|
NATIONAL INSURANCE COMP LTD Vs. VINDHA DEVI
|
April 21, 2014 |
|
NATIONAL INSURANCE COMP. LTD. Vs. RAM KUMAR
|
December 18, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SATYAPAL SINGH
|
September 25, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPA DEVI
|
August 25, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA PACHAURI
|
October 16, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LEELA @ VIMLA
|
November 11, 2014 |
|
NATTHU LAL JAISWAL Vs. SHIV LAL GUPTA
|
September 19, 2014 |
|
NAUSHABA BEGAM Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
October 31, 2014 |
|
NAUSHAD AHMAD Vs. STATE OF U P
|
January 3, 2014 |
|
NAVEEN CHANDRA & OTHERS Vs. IST ADDITIONAL DISTRICT JUDGE COURT NO.1 HARDOI & OTHERS
|
December 8, 2014 |
|
NAVEEN KUMAR Vs. A.D.J
|
March 13, 2014 |
|
NAVEEN SHARMA Vs. UNION OF INDIA
|
June 6, 2014 |
|
NAVIN Vs. STATE OF U P
|
January 10, 2014 |
|
NAVIN MITTAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE U P
|
April 18, 2014 |
|
NAWAL KISHORE Vs. STATE OF U.P.
|
March 24, 2014 |
|
NAWAL SINGH Vs. STATE OF U.P.
|
April 9, 2014 |
|
NAZAR MOHAMMAD Vs. PUSHPA DEVI
|
March 6, 2014 |
|
NEEALM PATEL Vs. STATE OF U P
|
June 12, 2014 |
|
NEEHARIKA BHATT Vs. STATE OF U P
|
November 27, 2014 |
|
NEEL KANTH Vs. STATE OF U P
|
December 9, 2014 |
|
NEEL KANTH SWEETS VIVEK KHAND GOMTI NAGAR LKO Vs. COMMISSIONER COMMERCIAL TAXES U P LUCKNOW
|
August 1, 2014 |
|
NEELAM AND ORS. Vs. NAWAB AHAMAD AND ORS.
|
December 4, 2014 |
|
NEELAM CHAUDHARY Vs. KHAJAN SINGH
|
July 10, 2014 |
|
NEELAM NUSRAT AND ORS. Vs. GHULAM QADIR AND ORS.
|
December 4, 2014 |
|
NEELAM RASTOGI Vs. NATIONAL INSURANCECOMPANY LTD., BAHRAICH
|
February 19, 2014 |
|
NEELAM SHARMA Vs. STATE OF U P
|
September 15, 2014 |
|
NEELAM SINGH Vs. INDIAN OIL CORPORATION LTD
|
May 21, 2014 |
|
NEELAM STEELS Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2014 |
|
NEELIMA SINGH Vs. STATE OF U.P.
|
May 8, 2014 |
|
NEELU @ NEERAJ PAL Vs. STATE OF U P
|
July 31, 2014 |
|
NEENA JAIN Vs. STATE OF U P
|
April 4, 2014 |
|
NEERAJ AGARWAL Vs. STATE OF U.P. AND ORS.
|
May 14, 2014 |
|
NEERAJ JANHITKARI GRAMIN SEWA SANSTHAN Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 11, 2014 |
|
NEERAJ KANTA VERMA Vs. UNION OF INDIA
|
September 26, 2014 |
|
NEERAJ KANTA VERMA Vs. UNION OF INDIA
|
September 25, 2014 |
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NEERAJ KUMAR Vs. STATE OF U P
|
November 28, 2014 |
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NEERAJ KUMAR AGARWAL Vs. STATE OF U.P.
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April 24, 2014 |
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NEERAJ KUMAR DIXIT Vs. UNION OF INDIA
|
March 14, 2014 |
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NEERAJ KUMAR KANAUJIA Vs. STATE OF U.P. AND ORS.
|
October 31, 2014 |
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NEERAJ KUMAR SINGH Vs. STATE OF U.P.
|
August 4, 2014 |
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NEERAJ KUMARI Vs. CIVIL JUDGE
|
April 29, 2014 |
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NEERAJ SINGH Vs. STATE OF U P
|
September 12, 2014 |
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NEERQAJ SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 9, 2014 |
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NEETU DEVI Vs. STATE OF UP
|
September 19, 2014 |
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NEETU RASTOGI Vs. STATE OF U P
|
May 9, 2014 |
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NEETU YADAV Vs. STATE OF U P AND 4 OTHERS
|
October 17, 2014 |
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NEHA Vs. STATE OF U P
|
October 10, 2014 |
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NEHA ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX LKO
|
November 24, 2014 |
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NEHA SHARMA Vs. JT. COMMISSIONER INCOME TAX
|
September 2, 2014 |
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NEHRU PRASUTIKA ASPATAL SAMITI Vs. COMMISSIONER OF INCOME TAX
|
January 6, 2014 |
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NEHRU UNCHCHATTAR MADHYAMIK VIDYALAYA RASDHAN Vs. STATE OF U P
|
March 27, 2014 |
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NEMPAL Vs. STATE OF U.P.
|
November 14, 2014 |
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NENHEY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 2, 2014 |
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NEPAL SINGH Vs. STATE OF U.P.
|
March 3, 2014 |
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NETRA PAL SINGH Vs. STATE OF U P
|
January 27, 2014 |
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NETRAPAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS
|
March 27, 2014 |
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NETRAPAL SINGH Vs. STATE OF U.P.
|
April 30, 2014 |
|
NEW ERA BUILDERS GAITAM BUDH NAGAR Vs. STATE OF U P
|
February 14, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. POONAM TRIPATHI
|
December 1, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAGDEAI WIDOW OF LATE RAM ASRE
|
September 25, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. ADDITIONAL DISTRICT JUDGE
|
January 13, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUNHARI LAL UPADHYAY
|
April 4, 2014 |
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NEW INDIA ASSURANCE CO LTD Vs. DWARIKA PRASAD
|
April 24, 2014 |
|
NEW INDIA ASSURANCE CO LTD , ALD Vs. MALTI GOVIL
|
February 20, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KAILASHI
|
May 29, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RIZWANA AND ORS.
|
August 22, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SARASWATI AND ORS.
|
September 16, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHER SINGH
|
October 29, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KAUSHALYA DEVI
|
April 10, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAILU ALIAS NANHAKOU
|
September 25, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA MAHEREY
|
September 26, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHI SHUKLA & 5 ORS
|
December 16, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHEELA MAHEREY
|
September 25, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SALMA BEGUM
|
February 21, 2014 |
|
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PIARE LAL
|
March 14, 2014 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. BHAGAT RAJ SINGH
|
May 28, 2014 |
|
NIHAL AHMAD Vs. STATE OF U P
|
January 21, 2014 |
|
NIHAL AHMED Vs. STATE OF U P
|
August 14, 2014 |
|
NIJAMUDDIN Vs. STATE OF U.P.
|
December 15, 2014 |
|
NIKHIL SAXENA Vs. U P JAL NIGAM
|
January 13, 2014 |
|
NILESH MISRA Vs. STATE OF U P
|
October 31, 2014 |
|
NIRAJ KUMAR RAI Vs. UNION OF INDIA
|
May 2, 2014 |
|
NIRANKAR SINGH Vs. STATE OF U P
|
September 2, 2014 |
|
NIRBHAY SINGH Vs. UNION OF INDIA
|
July 11, 2014 |
|
NIRMAL SINGH GAREWAL Vs. STATE OF U P
|
April 9, 2014 |
|
NIRMALA DEVI Vs. NEELAM DEVI
|
September 9, 2014 |
|
NIRMALA DEVI Vs. STATE OF U P
|
March 5, 2014 |
|
NIRUPMA MALVIYA Vs. STATE OF U P
|
April 4, 2014 |
|
NISAR Vs. STATE
|
April 7, 2014 |
|
NISAR AHMAD Vs. STATE OF U P
|
April 18, 2014 |
|
NISAR AHMAD Vs. STATE OF U P
|
November 12, 2014 |
|
NISAR AHMAD Vs. STATE OF U P
|
May 19, 2014 |
|
NISAR AHMAD Vs. UNION OF INDIA
|
August 27, 2014 |
|
NISHA Vs. DHARMENDA PRATAP SINGH RATHORE
|
November 12, 2014 |
|
NISHA KUMARI Vs. STATE OF U.P.
|
May 23, 2014 |
|
NISHANT KUMAR Vs. STATE OF U.P.
|
November 7, 2014 |
|
NISHANT TIWARI @ SONU Vs. STATE OF U.P.
|
June 24, 2014 |
|
NISHAT FATIMA Vs. STATE OF U P
|
May 28, 2014 |
|
NITESH KUMAR PANDEY Vs. U P POWER CORPORATION LTD LUCKNOW
|
February 26, 2014 |
|
NITHILESH KUMARI Vs. U P S R T C
|
October 15, 2014 |
|
NITIN GOEL Vs. ATATE OF UP
|
August 8, 2014 |
|
NITIN JAIN Vs. STATE OF U P
|
November 28, 2014 |
|
NIVAS PANDEY Vs. STATE OF U P
|
November 21, 2014 |
|
NIWAS PANDEY Vs. STATE OF U.P.
|
May 12, 2014 |
|
NIYAMATULLAH AND ORS. Vs. BADRE ALAM AND ORS.
|
November 12, 2014 |
|
NIZAMUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
March 31, 2014 |
|
NIZAMUL HAI ALIAS TITU Vs. U.P. SUNNI CENTRAL WAQF
|
April 9, 2014 |
|
NOIDA Vs. BAHADUR; NAND KISHORE; MUNSHI; RICHH PAL; T IKA RAM; RAM KISHAN; JAI BHAGWAN
|
November 5, 2014 |
|
NOOR BANO Vs. UNION OF INDIA
|
February 11, 2014 |
|
NOOR JAHAN BEGUM AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 16, 2014 |
|
NOOR JAHAN BEGUM AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 11, 2014 |
|
NOOR MOHAMMAD Vs. 7TH., ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
|
September 2, 2014 |
|
NOORIE Vs. STATE OF U P
|
March 11, 2014 |
|
NOORUL SABA Vs. IVTH ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND ORS.
|
December 23, 2014 |
|
NORTH EASTERN AND EAST CENTRAL RAILWAY EMPLOYEES MULTI STATE PRIMARY CO OPERATIVE BANK LTD Vs. CENTRAL REGISTRAR CO OPERATIVE SOCIETIES DEPARTMENT OF AGRICULTURAL AND CO OPERATION GOVERNMENT OF INDIA
|
February 14, 2014 |
|
NORTHERN INDIA GLASS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA & ORS
|
February 26, 2014 |
|
NTPC LTD. Vs. GOVERNMENT OF INDIA AND ORS.
|
July 21, 2014 |
|
NURUL HUDA Vs. STATE OF U P
|
November 26, 2014 |
|
NURULLA Vs. STATE OF U.P.
|
May 8, 2014 |
|
NUTAN THAKUR Vs. ELECTION COMMISSION OF INDIA
|
April 7, 2014 |
|
NUTAN THAKUR Vs. UNION OF INDIA
|
April 11, 2014 |
|
NUTAN THAKUR Vs. UNION OF INDIA
|
February 19, 2014 |
|
O P CHAINS LTD Vs. STATE OF U P
|
May 22, 2014 |
|
O.P.AGRAWAL Vs. UNION OF INDIA
|
March 5, 2014 |
|
OLYMPIC PETROPRODUCTS LTD. Vs. COMMISSIONER, TRADE TAX
|
March 11, 2014 |
|
OM COLD STORAGE AND ORS. Vs. U.P. ELECTRICITY REGULATORY COMMISSION AND ORS.
|
December 9, 2014 |
|
OM ICE FACTORY Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.
|
August 29, 2014 |
|
OM PRAKAKASH RAI Vs. STATE OF U.P.
|
March 3, 2014 |
|
OM PRAKASH Vs. PRABHU DAYAL
|
May 2, 2014 |
|
OM PRAKASH Vs. STATE OF U P
|
November 21, 2014 |
|
OM PRAKASH Vs. ELECTION COMMISSION OF INDIA
|
May 5, 2014 |
|
OM PRAKASH Vs. STATE OF U P
|
January 24, 2014 |
|
OM PRAKASH Vs. SHAIL DEVI
|
November 27, 2014 |
|
OM PRAKASH Vs. STATE OF U P
|
July 3, 2014 |
|
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
|
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
April 29, 2014 |
|
OM PRAKASH Vs. CHAND
|
February 6, 2014 |
|
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 7, 2014 |
|
OM PRAKASH Vs. STATE OF U.P.
|
May 13, 2014 |
|
OM PRAKASH Vs. STATE OF U.P. AND ORS.
|
August 6, 2014 |
|
OM PRAKASH DHAMIJA Vs. STATE OF U.P.
|
August 4, 2014 |
|
OM PRAKASH DWIVEDI Vs. ISTAKHAR AHMAD
|
July 2, 2014 |
|
OM PRAKASH GAUTAM Vs. D I G OF POLICE C R P F
|
May 8, 2014 |
|
OM PRAKASH MATHURIA Vs. STATE OF U.P.
|
February 20, 2014 |
|
OM PRAKASH MISHRA Vs. STATE OF U P
|
January 21, 2014 |
|
OM PRAKASH MISHRA Vs. STATE OF U P
|
September 12, 2014 |
|
OM PRAKASH PANDEY Vs. ELECTION COMMISSION OF INDIA
|
March 26, 2014 |
|
OM PRAKASH RAI Vs. STATE OF U.P.
|
April 3, 2014 |
|
OM PRAKASH SAGAR Vs. STATE OF U P
|
February 25, 2014 |
|
OM PRAKASH SINGH Vs. STATE OF U P
|
August 28, 2014 |
|
OM PRAKASH SINGH Vs. STATE OF U P
|
October 13, 2014 |
|
OM PRAKASH SINGH Vs. STATE OF U.P.
|
March 7, 2014 |
|
OM PRAKASH SRIVASTAVA Vs. STATE OF U P
|
February 27, 2014 |
|
OM PRAKASH VERMA Vs. STATE OF U P
|
May 28, 2014 |
|
OM PRAKASH VERMA Vs. PHOOL CHAND
|
October 10, 2014 |
|
OM PRAKASH YADAV Vs. STATE OF U P
|
May 6, 2014 |
|
OM SHANKAR Vs. UNION OF INDIA
|
April 10, 2014 |
|
OM SHARAN SARASWAT Vs. STATE OF U P
|
April 28, 2014 |
|
OMKAR Vs. STATE OF U P
|
July 28, 2014 |
|
OMKAR LAL Vs. STATE OF UP
|
October 16, 2014 |
|
OMKAR SINGH Vs. STATE OF U P
|
April 9, 2014 |
|
OMKAR SINGH YADAV Vs. STATE OF U P
|
September 6, 2014 |
|
OMVEER SINGH Vs. STATE OF U.P. AND ORS.
|
November 5, 2014 |
|
OMVIR Vs. STATE OF U.P.
|
February 19, 2014 |
|
ONKAR NATH TIWARI Vs. STATE OF U P
|
August 13, 2014 |
|
ORIENTAL DIESEL & ENGINEERING COMPANY PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
February 7, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. URMILA SINGH
|
February 20, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. RATANSRI
|
October 16, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. DEEP MALA
|
December 3, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. BALLO
|
April 21, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. SUKH DEVI
|
April 18, 2014 |
|
ORIENTAL INSURANCE CO LTD. Vs. MAINAZ
|
May 2, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. CHANDRA PRAKASH
|
January 10, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. NIRALA SHUKLA
|
April 23, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUKH DEVI AND ORS.
|
April 8, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PHOOL MATI
|
September 19, 2014 |
|
ORIENTAL INSURANCE COMP LTD Vs. BHAGYA WATI DEVI AND 4 ORS
|
October 29, 2014 |
|
ORIENTAL INSURANCE COMP LTD Vs. MEENA KANAUJIYA
|
September 25, 2014 |
|
ORIENTAL INSURANCE COMP LTD Vs. DEV NARAIN UPADHYAY
|
December 4, 2014 |
|
ORIENTAL INSURANCE COMPANY Vs. SAVITRI DEVI AND ORS.
|
October 16, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. JAGDAMBA PRASAD YADAV
|
December 2, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NARENDRA KUMAR S/O SHIV RAM
|
December 3, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SHIV KUMAR
|
October 16, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. POONAM DEVI
|
May 9, 2014 |
|
OSIA BUILDERS PVT. LTD Vs. STATE OF U.P.
|
September 25, 2014 |
|
OTIS ELEVATORS COMPANY (INDIA) LTD ASHOK MARG LUCKNOW Vs. COMMISSIONER OF COMMERCIAL TAXES U P LUCKNOW
|
August 26, 2014 |
|
OUDH SUGAR MILL Vs. STATE OF U P
|
November 24, 2014 |
|
P C CHATURVEDI Vs. U P STATE TEXTILE LTD
|
September 19, 2014 |
|
P K SRIVASTAVA Vs. MANAGING DIRECTOR, U P STATE SPINNING MILLS
|
May 2, 2014 |
|
P K TIWARI Vs. STATE OF U P
|
November 17, 2014 |
|
P N AGARWAL Vs. STATE OF U P
|
May 22, 2014 |
|
P P BUILDCON PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
April 24, 2014 |
|
P V JAGANMOHAN Vs. UNION OF INDIA
|
May 30, 2014 |
|
P.N.C. INFRATECH LTD. Vs. STATE OF U.P.
|
May 19, 2014 |
|
PADAM CHAND Vs. DDC
|
April 4, 2014 |
|
PADAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
November 5, 2014 |
|
PADMAKAR DUBEY Vs. STATE OF U P
|
July 31, 2014 |
|
PANCHAM LAL Vs. STATE OF U P
|
January 17, 2014 |
|
PANCHANAND GIRI Vs. STATE OF U.P.
|
February 7, 2014 |
|
PANCHU Vs. D.D.C.
|
September 6, 2014 |
|
PANDHARI RAM Vs. STATE OF U P
|
September 18, 2014 |
|
PANDIT MADAN SWARUP SHOTRI PUBLIC CHARITABLE TRUST Vs. UNION OF INDIA
|
July 3, 2014 |
|
PANKAJ Vs. STATE OF U P
|
August 22, 2014 |
|
PANKAJ BHARGAVA Vs. COMMISSIONER OF COMMERCIAL TAX U P COMMERCIAL TAX BHAWAN
|
September 23, 2014 |
|
PANKAJ HOSPITAL LTD Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2014 |
|
PANKAJ JAIN Vs. STATE OF U.P. AND 2 ORS
|
October 28, 2014 |
|
PANKAJ KUMAR DUBEY Vs. PUNJAB NATIONAL BANK
|
July 11, 2014 |
|
PANKAJ SINGH Vs. STATE OF U P
|
October 17, 2014 |
|
PANKAJ SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 23, 2014 |
|
PANKAJ TIWARI Vs. STATE OF U P
|
September 22, 2014 |
|
PANKAJ TRIPATHI Vs. STATE OF U P
|
April 9, 2014 |
|
PANKAJ TRIPATHI Vs. STATE OF U.P.
|
April 9, 2014 |
|
PANKI OXYGEN C 13 UDYOGKUNJ PANKI KANPUR Vs. STATE OF U P
|
February 11, 2014 |
|
PANMATI ALIAS PARVATI DEVI Vs. D D C AZAMGARH
|
November 18, 2014 |
|
PANNA LAL Vs. STATE OF U.P.
|
August 7, 2014 |
|
PANNA LAL Vs. ADDL. COLLECTOR/D.D.C. AND ORS.
|
October 28, 2014 |
|
PANNA LAL Vs. COLLECTOR ALLAHABAD
|
October 16, 2014 |
|
PANNA LAL Vs. STATE OF U.P.
|
January 17, 2014 |
|
PANNA LAL AND 4 OTHERS Vs. STATE OF U P AND 5 OTHERS
|
December 23, 2014 |
|
PANNA LAL AND ORS. Vs. D.D.C. AND ORS.
|
December 18, 2014 |
|
PANTALOON RETAIL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 20, 2014 |
|
PAPER & BOARD CONVERTORS Vs. U P STATE MICRO & SMALL ENTERPRISES
|
April 29, 2014 |
|
PAPLU ALIAS AMIT KUMAR Vs. STATE OF U P
|
November 17, 2014 |
|
PAPPOO Vs. STATE OF U P
|
August 27, 2014 |
|
PAPPU Vs. STATE OF U P
|
August 19, 2014 |
|
PAPPU Vs. NARAYAN
|
February 20, 2014 |
|
PAPPU Vs. STATE OF U.P.
|
February 6, 2014 |
|
PARAS JAIN Vs. IZHAR AHMAD
|
September 5, 2014 |
|
PARAS NATH Vs. RAM JEE
|
July 7, 2014 |
|
PARAS SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
|
December 8, 2014 |
|
PARDESHI Vs. JUBAIDA KHATOON
|
July 17, 2014 |
|
PARESH YADAV Vs. STATE OF U P
|
August 8, 2014 |
|
PARESH YADAV Vs. STATE OF U P
|
January 31, 2014 |
|
PARIPURNA NAND TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
|
PARMARTH MARKETING PRIVATE LIMITED Vs. STATE OF U.P.
|
March 13, 2014 |
|
PARMATAMA PRASAD Vs. STATE OF U P
|
January 17, 2014 |
|
PARMESHWAR DUTT SHUKLA Vs. D D C
|
April 16, 2014 |
|
PARMESHWAR DUTT SHUKLA Vs. D D C AND 5 ORS
|
October 10, 2014 |
|
PARMI MAURYA Vs. STATE OF U.P.
|
January 31, 2014 |
|
PARSADI Vs. STATE OF U P
|
January 8, 2014 |
|
PARSADI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
|
PARSHU RAM KASHYAP Vs. STATE OF U.P. AND ORS.
|
April 1, 2014 |
|
PARSHURAM PANDIT Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
|
PARSU Vs. STATE OF UTTAR PRADESH
|
July 2, 2014 |
|
PARVEEN BEGUM Vs. ADDITIONAL COLLECTOR (ADMN)/D.D.C.
|
February 10, 2014 |
|
PARVEZ Vs. STATE OF U.P.
|
January 17, 2014 |
|
PARVEZ Vs. STATE OF U P
|
January 31, 2014 |
|
PARWANA BANO W/O JAKIR, D/O MOHD AHMAD Vs. STATE OF U P
|
November 17, 2014 |
|
PARWATI ARYA KANYA SANSKRIT INTER COLLEGE Vs. STATE OF U P
|
May 15, 2014 |
|
PARWATI AUTOMOTIVE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2014 |
|
PARWATI DEVI Vs. KALASH NARAYAN AGNIHOTRI
|
August 27, 2014 |
|
PASHUPATI PANDEY Vs. DDC
|
April 15, 2014 |
|
PATALI Vs. STATE OF U.P.
|
February 24, 2014 |
|
PATWARI ROADWAYS PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
September 8, 2014 |
|
PAWAN KUMAR Vs. STATE OF U P
|
January 9, 2014 |
|
PAWAN KUMAR Vs. STATE OF U.P.
|
July 17, 2014 |
|
PAWAN KUMAR AND ORS. Vs. ADDL. DISTRICT JUDGE-IV AND ORS.
|
December 16, 2014 |
|
PAWAN KUMAR GUPTA & ANOTHER Vs. MOHD. SHAKIR & ANOTHER
|
November 10, 2014 |
|
PAWAN KUMAR MISRA Vs. STATE OF U P
|
May 2, 2014 |
|
PAWAN KUMAR NIGAM 5571 (S/S)1981 Vs. CENTRAL WAREHOUSING CORP
|
December 19, 2014 |
|
PAWAN KUMAR PANDEY Vs. 42 B N P A C , NAINI, ALLD
|
September 12, 2014 |
|
PAWAN KUMAR YADAV Vs. STATE OF U P
|
July 15, 2014 |
|
PAWAN KUMARI Vs. STATE OF U P
|
July 8, 2014 |
|
PAWAN SINGH Vs. PRESIDING OFFICER/S.D.M., KUNDA AND ORS.
|
October 31, 2014 |
|
PAWAN SINGH Vs. ADDL. COLLECTOR (ADMIN.)/D.D.C. AND ORS.
|
October 27, 2014 |
|
PAYAL Vs. STATE OF U P
|
October 9, 2014 |
|
PAYAL AGARWAL Vs. VINAY KUMAR AGARWAL
|
August 7, 2014 |
|
PEOPLES FORUM Vs. C.B. YADAV
|
August 21, 2014 |
|
PHAILU ETC. Vs. DY. DIRECTOR OF CONSOLIDATION SONBHADRA AND ORS.
|
November 11, 2014 |
|
PHAKHRUDDIN @ BANTI Vs. STATE OF U.P.
|
January 6, 2014 |
|
PHAYA NATH PANDEY Vs. UNION OF INDIA
|
October 14, 2014 |
|
PHEKOO RAM S/O GANGA RAM Vs. STATE OF U P
|
February 7, 2014 |
|
PHOENIX LAMPS INDIA LTD NOIDA U P Vs. COMMISSIONER OF INCOME TAX
|
July 25, 2014 |
|
PHOENIX OVERSEAS LIMITED Vs. ASSISTANT LABOUR COMMISSIONER U P GAUTAM BUDH NAGAR
|
January 28, 2014 |
|
PHOOL BADAN Vs. CONSOLIDATION OFFICER
|
April 2, 2014 |
|
PHOOL CHAND Vs. STATE OF U.P.
|
February 21, 2014 |
|
PHOOL CHAND AND ORS. Vs. STATE OF U.P.
|
July 7, 2014 |
|
PHOOL SAHAI Vs. STATE OF U.P.
|
August 27, 2014 |
|
PHOOL SINGH Vs. STATE OF U P
|
November 24, 2014 |
|
PHOOLA DEVI Vs. D.D.C.AND OTHERS
|
October 16, 2014 |
|
PHOOLCHAND YADAV AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
|
December 1, 2014 |
|
PHOOLMAN YADAV Vs. BHARTIYA SANCHAR NIGAM
|
March 31, 2014 |
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PHULA BAI Vs. STATE OF U.P.
|
May 30, 2014 |
|
PINTOO @ ARUN KUMAR Vs. STATE OF U P
|
September 19, 2014 |
|
PINTOO SINGH Vs. UNION OF INDIA
|
November 21, 2014 |
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PINTU MUSAHAR Vs. STATE OF U P
|
July 2, 2014 |
|
PITAM SINGH Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
|
December 18, 2014 |
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PIYUSH KUMAR SRIVASTAVA Vs. LEPROSY MISSION TRUST INDIA
|
July 24, 2014 |
|
PODDAR NURSING HOME (P) LTD. Vs. PRESIDING OFFICER
|
July 1, 2014 |
|
POLYPLEX COP. N. LTD. Vs. UNION OF INDIA
|
April 11, 2014 |
|
POLYPLEX CORPORATION LTD. Vs. JOINT SECRY
|
April 28, 2014 |
|
POONAM Vs. STATE OF U.P.
|
June 18, 2014 |
|
POONAM Vs. STATE OF U P
|
October 10, 2014 |
|
POONAM GAHLAUT Vs. COL SANDEEP NAIN
|
July 15, 2014 |
|
POONAM SHARMA Vs. STATE OF U P
|
December 12, 2014 |
|
POORAN CHAND Vs. OM PRAKASH
|
May 21, 2014 |
|
POORAN CHAND Vs. GENERAL MANAGER CANARA BANK
|
September 11, 2014 |
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POORAN CHAND JOSHI Vs. U.P. CO-OP. INSTITUTIONAL SERVICE BOARD
|
July 28, 2014 |
|
POORAN SINGH Vs. STATE OF U P
|
September 25, 2014 |
|
POSHAKI LAL Vs. D D C BAREILLY
|
April 17, 2014 |
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PRABANDH SAMITI KISHAN UCHHAATTAR MADHYAMIK Vs. STATE OF U P AND 7 OTHERS
|
September 25, 2014 |
|
PRABANDHAK U.P. RAJYA SADAK PARIVAHAN NIGAM Vs. RABIA BEGUM
|
March 3, 2014 |
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PRABHA CONSTRUCTION JHANSI Vs. BANK OF BARODA KANPUR
|
July 21, 2014 |
|
PRABHAT CHANDRA TANDON Vs. RADHEY SHYAM JAIN
|
March 7, 2014 |
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PRABHAT CHANDRA TRIPATHI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 30, 2014 |
|
PRABHAT KUMAR SINHA Vs. STATE OF UTTAR PRADESH
|
February 11, 2014 |
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PRABHAT PANDEY Vs. DIMPAL YADAV
|
September 3, 2014 |
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PRABHAWATI Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
|
PRABHAWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
|
PRABHU CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR Vs. STATE OF U P AND ANOTHER
|
May 5, 2014 |
|
PRACHI GUPTA Vs. STATE OF U P
|
July 24, 2014 |
|
PRADEED KUMAR SAXENA Vs. STATE OF U P
|
August 25, 2014 |
|
PRADEEP Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 17, 2014 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
November 27, 2014 |
|
PRADEEP KUMAR Vs. STATE OF U.P.
|
May 29, 2014 |
|
PRADEEP KUMAR DIXIT Vs. STATE OF U P
|
July 11, 2014 |
|
PRADEEP KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
July 10, 2014 |
|
PRADEEP KUMAR YADAV Vs. STATE OF U P & ORS
|
May 19, 2014 |
|
PRADEEP KUMAR YADAV ALIAS PAPPU Vs. UNION OF INDIA
|
July 31, 2014 |
|
PRADEEP RAWAT AND ORS. Vs. STATE OF U.P.
|
December 22, 2014 |
|
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 26, 2014 |
|
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 12, 2014 |
|
PRAG PRASAD TEWARI Vs. RAM PAL
|
May 23, 2014 |
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PRAHLAD DAS AGARWAL Vs. MANNU LAL
|
February 26, 2014 |
|
PRAKASH AGARWAL Vs. REGISTRAR GENERAL, ALLAHABAD HIGH COURT
|
April 17, 2014 |
|
PRAKASH AHIRWAR Vs. STATE OF U P
|
June 11, 2014 |
|
PRAKASH CHAND AGRAWAL Vs. ADDL DISTRICT JUDGE & ORS
|
April 9, 2014 |
|
PRAKASH CHAND SRIVASTAV Vs. STATE OF U.P.
|
June 5, 2014 |
|
PRAKASH CHANDRA AGARWAL Vs. STATE OF U P
|
September 17, 2014 |
|
PRAKASH CHANDRA GUPTA Vs. STATE OF U P
|
February 17, 2014 |
|
PRAKASH CHANDRA KAPOOR Vs. RITU KAPOOR
|
August 14, 2014 |
|
PRAKASH GRAMODYOG SAMITI KENDRA & ORS. Vs. UNION OF INDIA & ORS.
|
December 23, 2014 |
|
PRAKASH KANUDIA Vs. CHAIRPERSON, DRAT
|
September 11, 2014 |
|
PRAKASH S/O NEKSEY Vs. STATE OF U P
|
December 18, 2014 |
|
PRAKASH SAHU Vs. STATE OF U.P.
|
May 14, 2014 |
|
PRAKASH SONKAR Vs. STATE OF U P
|
January 31, 2014 |
|
PRAMILA AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/SPECIAL JUDGE, ANTI CORRUPTION AND ORS.
|
October 13, 2014 |
|
PRAMILA DEVI Vs. RAM BALI
|
May 15, 2014 |
|
PRAMOD BARONIA Vs. STATE OF UP
|
July 31, 2014 |
|
PRAMOD KISHORE SHARMA Vs. STATE OF U P
|
January 2, 2014 |
|
PRAMOD KUMAR DIXIT Vs. STATE OF U.P. AND ORS.
|
July 23, 2014 |
|
PRAMOD KUMAR DUBEY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL DISPUTE AND LABOUR COURT
|
July 3, 2014 |
|
PRAMOD KUMAR KANKANE Vs. STATE OF U P
|
November 21, 2014 |
|
PRAMOD KUMAR PANDEY Vs. U P STATE FOOD & ESSENTIAL COMMODITIES CORP.
|
July 23, 2014 |
|
PRAMOD KUMAR SHROTRIYA Vs. CHIEF ELECTION COMMISSIONER U.P. STATE COOP. SOCIETY
|
August 1, 2014 |
|
PRAMOD KUMAR SINGH Vs. M M U P RAJYA BHANDARAN NIGAM LTD
|
March 27, 2014 |
|
PRAMOD KUMAR SINGH Vs. HIGH COURT OF JUDICATURE
|
September 1, 2014 |
|
PRAMOD KUMAR SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 16, 2014 |
|
PRAMOD KUMAR SRIVASTAVA Vs. SUKH DEV PRASAD TRIPATHI
|
December 10, 2014 |
|
PRAMOD KUMAR TEWARI Vs. STATE OF U P
|
September 6, 2014 |
|
PRAMOD SHARAN Vs. STATE OF U P
|
July 25, 2014 |
|
PRAMOD SINGH @ PRAMOD KUMAR SINGH Vs. UNION OF INDIA
|
October 8, 2014 |
|
PRANAT PAL SINGH Vs. RENT CONTROL & EVICTION OFFICER
|
September 8, 2014 |
|
PRANAV PANDEY Vs. STATE OF U.P. AND ORS.
|
December 19, 2014 |
|
PRASHANT CHANDRA Vs. COMMISSIONER OF INCOME TAX 1 LUCKNOW
|
March 27, 2014 |
|
PRASHANT DUBEY @ LALJI Vs. STATE OF U P
|
November 19, 2014 |
|
PRASHANT FADNAVIS AND 6 ORS Vs. STATE OF U P
|
August 20, 2014 |
|
PRASHANT KUMAR NAYAK Vs. STATE OF U P
|
May 26, 2014 |
|
PRATAP Vs. STATE OF U P
|
September 19, 2014 |
|
PRATAP NARAIN SINGH Vs. STATE OF U P
|
November 24, 2014 |
|
PRATEEK PAPERS AND BOARDS PVT. LTD. Vs. STATE OF U.P.
|
April 29, 2014 |
|
PRATIBHA DHEERAN Vs. STATE OF U P
|
November 5, 2014 |
|
PRATIBHA MISHRA Vs. STATE OF U.P.
|
May 28, 2014 |
|
PRATIBHA SINGH Vs. UNION OF INDIA
|
May 20, 2014 |
|
PRATIBHA SINGH BAGHEL Vs. STATE OF U.P.
|
September 11, 2014 |
|
PRATIBHA VERMA Vs. XIIITH ADDITIONAL DISTRICT JUDGE, LUCKNOW
|
January 13, 2014 |
|
PRATIBHA VERMA Vs. XII-ADDITIONAL DISTRICT JUDGE LUCKNOW
|
December 4, 2014 |
|
PRATIMA MISHRA Vs. STATE OF U P
|
May 22, 2014 |
|
PRATIMA SINGH Vs. STATE OF U P & ORS
|
September 4, 2014 |
|
PRAVEEN KUMAR Vs. STATE OF U P
|
August 20, 2014 |
|
PRAVEEN KUMAR DWIVEDI Vs. STATE OF U P
|
April 11, 2014 |
|
PRAVEEN KUMAR GARG Vs. MORADABAD VIKAS PRADHIKARAN
|
September 16, 2014 |
|
PRAVEEN KUMAR GOND Vs. STATE OF U.P. AND ORS.
|
September 6, 2014 |
|
PRAVEEN KUMAR MISHRA Vs. STATE OF U P THRU SECRY BASIC EDUCATION
|
February 14, 2014 |
|
PRAVEEN KUMAR SINGH Vs. STATE OF U P
|
February 12, 2014 |
|
PRAVENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
May 12, 2014 |
|
PRAVENDRA PRATAP SINGH Vs. STATE OF U P
|
November 11, 2014 |
|
PRAVIN KUMAR Vs. STATE OF U P
|
March 4, 2014 |
|
PRAYAG NARAIN DUBEY Vs. U P STATE ROAD TRANSPORT CORPORATION ETAWAH
|
August 28, 2014 |
|
PREETI Vs. STATE OF U P & ORS
|
February 27, 2014 |
|
PREETI AGARWAL Vs. VISHWAS MITTAL
|
September 17, 2014 |
|
PREETI ELHENCE Vs. COMMISSIONER OF INCOME TAX
|
March 11, 2014 |
|
PREM BABU Vs. D D C
|
March 25, 2014 |
|
PREM CHANDRA GUPTA Vs. STATE OF U.P.
|
June 30, 2014 |
|
PREM CHANDRA PATHAK AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
|
May 16, 2014 |
|
PREM CHANDRA SHARMA Vs. STATE OF U P
|
April 4, 2014 |
|
PREM KUMAR UPADHYAYA Vs. STATE OF U P
|
January 13, 2014 |
|
PREM LATA PANDEY Vs. STATE OF U.P.
|
August 5, 2014 |
|
PREM NARAYAN Vs. STATE OF U P
|
December 22, 2014 |
|
PREM PAL Vs. STATE OF U P AND 6 OTHERS
|
October 8, 2014 |
|
PREM PAL Vs. NEK RAM
|
August 1, 2014 |
|
PREM PRAKASH PANDEY Vs. STATE OF U P
|
May 9, 2014 |
|
PREM PRAKASH VERMA Vs. C B I , S T F , GHAZIABAD
|
May 16, 2014 |
|
PREM SHANKER DIXIT Vs. STATE OF U P
|
September 24, 2014 |
|
PREM TRADING COMPANY Vs. COURT OF ADDITIONAL DISTRICT JUDGE COURT NO 9 FAIZABAD
|
December 4, 2014 |
|
PREMA Vs. STATE OF U.P.
|
March 12, 2014 |
|
PREMA DEVI Vs. STATE OF U.P.
|
February 10, 2014 |
|
PREMA DEVI Vs. RAJA RAM
|
October 8, 2014 |
|
PREMANAND DWIVEDI Vs. BOARD OF REVENUE
|
February 25, 2014 |
|
PREMWATI Vs. STATE OF U.P.
|
January 17, 2014 |
|
PRINCIPAL KISAN INTER COLLEGE SARAWA BULANDSHAHAR Vs. STATE OF U P
|
April 25, 2014 |
|
PRINCIPAL OFFICER, L.G. ELECTRONICS INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
|
August 5, 2014 |
|
PRITI SHARMA Vs. STATE OF U P
|
March 5, 2014 |
|
PRIYANKA SHUKLA Vs. STATE OF U.P. AND ORS.
|
October 28, 2014 |
|
PROMOD KUMAR Vs. STATE OF U.P.
|
April 7, 2014 |
|
PROVINCIAL MEDICAL SERVICES WELFARE ASSOCIATION THROUGH GENE Vs. STATE OF U P
|
May 30, 2014 |
|
PT BRIJ RAJ TRIPATHI Vs. KM.MALTI DEVI
|
May 9, 2014 |
|
PT NAWIN SHARMA Vs. UNION OF INDIA
|
June 10, 2014 |
|
PUBLIC SERVICE COMMISSION,U P. Vs. STATE INFORMATION COMMISSION
|
January 8, 2014 |
|
PUNEET Vs. STATE OF U P
|
March 27, 2014 |
|
PUNEET Vs. STATE OF U.P.
|
February 18, 2014 |
|
PUNEET SINGHAL Vs. STATE OF U P AND 3 OTHERS
|
October 30, 2014 |
|
PUNJAB AND SIND BANK Vs. PRATUSH JAIN
|
September 5, 2014 |
|
PURNIMA Vs. ANUBHAV MEHROTRA
|
March 7, 2014 |
|
PURSHOTTAM DAS AGARWAL Vs. RAJESH
|
February 7, 2014 |
|
PURSHOTTAM SARAN AGARWAL Vs. BHAGWAT SWARUP (SINCE DECEASED)
|
May 23, 2014 |
|
PURSHOTTAM SINGH Vs. STATE OF U.P.
|
January 29, 2014 |
|
PURUSHOTTAM PRAKASH BANSAL Vs. BHAGWATI SOLVENT EXTRACTION PVT. LTD.
|
December 18, 2014 |
|
PURVOTTAR RAILWAY SRAMIK SANGH Vs. UNION OF INDIA
|
January 13, 2014 |
|
PUSHPA BUILDERS LIMITED Vs. STATE OF U.P.
|
May 2, 2014 |
|
PUSHPA DEVI Vs. INDIAN OIL CORPORATION LTD
|
May 21, 2014 |
|
PUSHPA LODHI Vs. ANUP KANT SINGH
|
January 13, 2014 |
|
PUSHPENDRA Vs. STATE OF U P
|
July 24, 2014 |
|
PUSPA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
|
March 27, 2014 |
|
PUTAN Vs. D.D.C.
|
August 26, 2014 |
|
PUTTU Vs. STATE OF U P
|
August 11, 2014 |
|
PYARA W/O BANSILAL Vs. STATE OF U P
|
December 18, 2014 |
|
PYARE LAL Vs. STATE OF U P
|
April 30, 2014 |
|
PYARE LAL Vs. STATE OF U P
|
January 9, 2014 |
|
PYARE LAL SHUKLA Vs. STATE OF U P
|
August 8, 2014 |
|
PYAREY LAL Vs. STATE OF U P
|
September 15, 2014 |
|
QUMRUDDIN Vs. HASEENA
|
August 25, 2014 |
|
R K GUPTA Vs. STATE OF U P
|
July 21, 2014 |
|
R K SINGH Vs. PHOOLMATI
|
February 6, 2014 |
|
R K TRADING Vs. COMMERCIAL TRADE TAX, APPELLATE TRIBUNAL
|
October 15, 2014 |
|
R S ASSOCIATE THRU PROP REETA SINGH Vs. STATE OF U P & 3 OTHERS
|
February 24, 2014 |
|
R.K. CHADDHA Vs. STATE OF U.P.
|
May 8, 2014 |
|
R.K. SHARMA Vs. STATE OF U.P.
|
April 25, 2014 |
|
R.P.MISHRA Vs. STATE OF U.P.
|
February 18, 2014 |
|
R.S.D. ACADEMY Vs. STATE OF U.P.
|
May 22, 2014 |
|
RABBAN Vs. STATE OF U.P.
|
July 15, 2014 |
|
RABBUL HUSAIN Vs. STATE OF U P
|
March 7, 2014 |
|
RACHNA GUPTA Vs. UNION OF INDIA
|
April 21, 2014 |
|
RADHA CHARAN Vs. STATE OF U.P.
|
March 14, 2014 |
|
RADHA DEVI Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
RADHA DEVI Vs. STATE OF U P
|
November 17, 2014 |
|
RADHA KRISHNA TIWARI Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY
|
January 24, 2014 |
|
RADHA RAMAN BAJPAI Vs. ASHOK KOHLI
|
October 28, 2014 |
|
RADHA SRIVASTAVA Vs. STATE OF U P
|
May 29, 2014 |
|
RADHAPATI SINGH Vs. STATE OF U.P.
|
March 25, 2014 |
|
RADHASOAMI SATSANG SABHA Vs. JEEWAN ADHAR SINHA
|
January 9, 2014 |
|
RADHEY LAL VERMA Vs. STATE OF U.P.
|
August 22, 2014 |
|
RADHEY SARAN Vs. STATE
|
November 26, 2014 |
|
RADHEY SHAYAM Vs. STATE OF U P
|
July 16, 2014 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
August 29, 2014 |
|
RADHEY SHYAM Vs. BALRAM
|
March 28, 2014 |
|
RADHEY SHYAM Vs. STATE OF U P
|
September 18, 2014 |
|
RADHEY SHYAM CHUBEY Vs. C B I ANTI CORRUPTION BRANCH GHAZIABAD
|
February 20, 2014 |
|
RADHEY SHYAM PARCHA Vs. UNION OF INDIA
|
July 25, 2014 |
|
RADHEY SHYAM SHARMA Vs. STATE OF U P
|
July 28, 2014 |
|
RADHEY SHYAM SINGH Vs. STATE OF U P
|
May 30, 2014 |
|
RADHEY SHYAM YADAV Vs. STATE BANK OF INDIA
|
January 6, 2014 |
|
RADHEY SHYAM YADAV Vs. UNION OF INDIA
|
August 26, 2014 |
|
RADHEYSHYAM Vs. BOARD OF REVENUE ALLD
|
November 11, 2014 |
|
RADHEYSHYAM NISHAD Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
|
RADHIKA KUSHWAHA Vs. STATE OF U.P.
|
August 27, 2014 |
|
RADHIKA VISHWAKARMA Vs. STATE OF U P SECY DEPTT OF REVENUE LKO
|
March 21, 2014 |
|
RAEES ALVI Vs. STATE OF U P
|
September 2, 2014 |
|
RAFIQ Vs. KHODEJA BIBI
|
August 21, 2014 |
|
RAFIQ @ MUNDA Vs. STATE OF U P
|
September 23, 2014 |
|
RAGHAV RAM MISRA Vs. STATE OF U P
|
April 9, 2014 |
|
RAGHUBAR Vs. STATE OF U.P.
|
May 27, 2014 |
|
RAGHUNANDAN PRASAD SARRAF Vs. COMMISSIONER, OF INCOME TAX,
|
October 17, 2014 |
|
RAGHUNATH INTERNATIONAL LTD. Vs. UNION OF INDIA
|
January 17, 2014 |
|
RAGHURAJ SINGH Vs. STATE OF U P
|
March 4, 2014 |
|
RAGHURAJI DEVI Vs. STATE OF U P
|
September 16, 2014 |
|
RAGHUVEER SINGH Vs. STATE OF U P
|
March 11, 2014 |
|
RAGHUVEER SINGH Vs. STATE OF U P
|
September 1, 2014 |
|
RAGHVENDRA DATTA RAM PANDEY Vs. GEETA PANDEY
|
February 12, 2014 |
|
RAGHVENDRA SHARMA @ RAJAN Vs. M A C T / A D J
|
September 4, 2014 |
|
RAHAMATULLAH Vs. ADDITIONAL COLLECTOR
|
September 23, 2014 |
|
RAHEES @ BAURA Vs. STATE OF U P
|
June 16, 2014 |
|
RAHEESH Vs. STATE OF U P
|
April 15, 2014 |
|
RAHMAN MIAN Vs. RAM CHANDRA SHARMA
|
April 22, 2014 |
|
RAHUL Vs. STATE OF U P
|
November 5, 2014 |
|
RAHUL Vs. STATE OF U P
|
May 12, 2014 |
|
RAHUL Vs. STATE OF U.P.
|
April 17, 2014 |
|
RAHUL AGRAWAL Vs. STATE OF U P
|
December 9, 2014 |
|
RAHUL DUBEY Vs. STATE OF U P
|
July 31, 2014 |
|
RAHUL GUPTA Vs. STATE OF U P
|
January 3, 2014 |
|
RAHUL SHUKLA Vs. EXECUTIVE OFFICER
|
July 3, 2014 |
|
RAHUL SINGH Vs. PUNJAB NATIONAL BANK
|
March 31, 2014 |
|
RAHUL SINGH Vs. STATE OF U P
|
November 17, 2014 |
|
RAHUL SINGH Vs. STATE OF U P
|
December 19, 2014 |
|
RAHUL TEWARI Vs. STATE OF U P
|
March 24, 2014 |
|
RAHUL UPADHYAY Vs. ADDL.SESSIONS JUDGE
|
June 3, 2014 |
|
RAHUL UPADHYAY Vs. NAFIS
|
May 9, 2014 |
|
RAIS Vs. STATE OF U P
|
August 27, 2014 |
|
RAIS AHMAD Vs. STATE OF U P
|
September 1, 2014 |
|
RAIS AHMAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
July 28, 2014 |
|
RAIS UDDIN Vs. STATE OF U P
|
December 22, 2014 |
|
RAJ BABU SINGH Vs. GENERAL MANAGER, N T P C
|
October 8, 2014 |
|
RAJ BAHADUR Vs. DY. DIRECTOR OF CONSOLIDATION
|
August 13, 2014 |
|
RAJ BAHADUR Vs. CIVIL JUDGE (J D) MUSAFIRKHANA SULTANPUR
|
November 20, 2014 |
|
RAJ BAHADUR SINGH Vs. STATE OF U P AND 4 OTHERS
|
November 5, 2014 |
|
RAJ BAHADUR SINGH Vs. STATE OF U.P.
|
January 10, 2014 |
|
RAJ BALLABH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 22, 2014 |
|
RAJ GURU Vs. STATE
|
October 31, 2014 |
|
RAJ KAMAL GUPTA Vs. STATE OF U P
|
January 9, 2014 |
|
RAJ KARAN Vs. STATE OF U P & 4 OTHERS
|
November 20, 2014 |
|
RAJ KARAN Vs. STATE OF U.P.
|
August 1, 2014 |
|
RAJ KISHORE DUBEY Vs. U P STATE WARE HOUSING CORP LUCKNOW
|
February 27, 2014 |
|
RAJ KRISHNA Vs. STATE OF U P
|
November 24, 2014 |
|
RAJ KUMAR Vs. STATE OF U P AND 3 ORS
|
October 31, 2014 |
|
RAJ KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
|
November 11, 2014 |
|
RAJ KUMAR Vs. STATE
|
August 1, 2014 |
|
RAJ KUMAR Vs. STATE OF U P
|
January 17, 2014 |
|
RAJ KUMAR Vs. UNION OF INIDA SECY DEPTT OF HOME
|
March 24, 2014 |
|
RAJ KUMAR Vs. STATE OF U P
|
October 13, 2014 |
|
RAJ KUMAR Vs. STATE OF U P
|
May 16, 2014 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
July 8, 2014 |
|
RAJ KUMAR Vs. STATE OF U P
|
May 13, 2014 |
|
RAJ KUMAR Vs. STATE OF U P
|
July 18, 2014 |
|
RAJ KUMAR Vs. STATE OF U.P.
|
December 15, 2014 |
|
RAJ KUMAR Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
RAJ KUMAR ADALKHA Vs. STATE OF U P
|
July 23, 2014 |
|
RAJ KUMAR AND OTHERS; RAM KUMAR AND ANOTHER Vs. STATE OF U P
|
September 24, 2014 |
|
RAJ KUMAR BHARDWAJ Vs. COMMISSIONER INCOME TAX
|
September 17, 2014 |
|
RAJ KUMAR GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
October 29, 2014 |
|
RAJ KUMAR JAISWAL Vs. PUNJAB NATIONAL BANK, HEAD OFFICE NEW DELHI THRU MANAGER
|
May 27, 2014 |
|
RAJ KUMAR SINGH Vs. COMMANDANT
|
January 29, 2014 |
|
RAJ KUMAR VERMA Vs. STATE OF U P
|
July 3, 2014 |
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RAJ KUMARI Vs. CHANDRA PAL
|
December 4, 2014 |
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RAJ KUMARI Vs. STATE OF U.P.
|
July 9, 2014 |
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RAJ LAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, KAUSHAMBI AND ORS.
|
November 27, 2014 |
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RAJ MANI PANDEY Vs. STATE OF U P
|
August 21, 2014 |
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RAJ MANI VERMA Vs. STATE OF U P
|
April 15, 2014 |
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RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND 3 OTHERS
|
March 28, 2014 |
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RAJ NARAYAN Vs. STATE OF U P
|
January 8, 2014 |
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RAJ NATH DUBEY Vs. DY DIRECTOR OF CONSOLIDATION AND 12 OTHERS
|
January 22, 2014 |
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RAJ NATH PRASAD Vs. CENTRAL ADMINISTRATIVE
|
March 25, 2014 |
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RAJ PAL Vs. STATE OF U P
|
February 13, 2014 |
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RAJ PATI Vs. D D C
|
February 27, 2014 |
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RAJ RANI SHARMA AND ANOTHER Vs. SMT. BAIKUNTHI DEVI AND ANOTHER
|
December 8, 2014 |
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RAJ RATAN INDUSTRY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2014 |
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RAJA ABHUSHAN BRAHMA SHAH Vs. STATE OF U P
|
March 11, 2014 |
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RAJA BUX SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 16, 2014 |
|
RAJA JOHN BUNCH Vs. UNION OF INDIA
|
April 28, 2014 |
|
RAJA MAHENDRA RIPUDAMAN SINGH Vs. BAJRANG PRASAD
|
August 2, 2014 |
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RAJA RAM Vs. ASHOK KUMAR
|
November 10, 2014 |
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RAJA RAM AND ORS. Vs. ASHOK KUMAR AND ORS.
|
October 10, 2014 |
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RAJA RAM OJHA Vs. CONSOLIDATION COMMISSIONER
|
March 31, 2014 |
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RAJARAM Vs. ADDITIONAL COLLECTOR F/R KAUSHAMBI
|
November 26, 2014 |
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RAJARAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION JAUNPUR AND ORS.
|
December 1, 2014 |
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RAJAT AGRAWAL Vs. SHYAM LAL OM PRAKASH
|
March 21, 2014 |
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RAJBETI SANKHAWAR Vs. STATE OF U P
|
March 26, 2014 |
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RAJDEEP SARDESAI Vs. STATE OF U.P.
|
July 3, 2014 |
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RAJEEV KUMAR Vs. STATE OF U P
|
May 28, 2014 |
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RAJEEV KUMAR DIWAKAR Vs. LIFE INSURANCE CORP OF INDIA CHAIRMAN MUMBAI
|
March 5, 2014 |
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RAJEEV KUMAR GUPTA Vs. STATE OF U.P.
|
June 5, 2014 |
|
RAJEEV KUMAR KORI Vs. STATE OF U P
|
November 28, 2014 |
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RAJEEV KUMAR TIWARI Vs. STATE OF U P
|
May 23, 2014 |
|
RAJEEV MISHRA Vs. STATE OF U P
|
August 26, 2014 |
|
RAJEEV SHARMA Vs. STATE OF U P
|
August 8, 2014 |
|
RAJENDRA Vs. D D C
|
December 4, 2014 |
|
RAJENDRA Vs. STATE OF U.P.
|
August 28, 2014 |
|
RAJENDRA Vs. D.D.C.
|
September 23, 2014 |
|
RAJENDRA Vs. STATE OF U.P.
|
November 3, 2014 |
|
RAJENDRA AND FIVE OTHERS Vs. STATE OF U P
|
September 24, 2014 |
|
RAJENDRA DEVI Vs. SETTLEMENT OFFICER CONSOLIDATION-II
|
August 14, 2014 |
|
RAJENDRA KATIYAR Vs. STATE OF U P
|
April 3, 2014 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
April 25, 2014 |
|
RAJENDRA KUMAR GAUTAM Vs. UNION OF INDIA
|
July 25, 2014 |
|
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
|
March 28, 2014 |
|
RAJENDRA KUMAR MOURYA Vs. STATE OF U P
|
April 28, 2014 |
|
RAJENDRA KUMAR UPADHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 6, 2014 |
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RAJENDRA KUMAR YADAV Vs. DIRECTOR OF SOCIAL WELFARE U P LUCKNOW
|
January 24, 2014 |
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RAJENDRA PAL SINGH Vs. DISTRICT MAGISTRATE
|
February 3, 2014 |
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RAJENDRA PASI Vs. STATE OF U.P. AND ORS.
|
December 3, 2014 |
|
RAJENDRA PRASAD Vs. CIVIL JUDGE (J.D.) SOUTH ROOM NO. 24 SULTANPUR
|
November 26, 2014 |
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RAJENDRA PRASAD Vs. SUB DIVISIONAL MAGISTRATE, PHOOLPUR, ALLAHABAD
|
February 14, 2014 |
|
RAJENDRA PRASAD Vs. SHIV PAL YADAV
|
September 16, 2014 |
|
RAJENDRA PRASAD Vs. D.D.C.
|
May 9, 2014 |
|
RAJENDRA PRASAD BAJPAI Vs. STATE OF U.P.
|
July 21, 2014 |
|
RAJENDRA PRASAD SHARMA Vs. STATE OF U P
|
July 2, 2014 |
|
RAJENDRA PRASAD SHUKLA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
February 24, 2014 |
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RAJENDRA PRASAD SINGH Vs. STATE OF U.P.
|
February 5, 2014 |
|
RAJENDRA PRASAD SRIVASTAVA Vs. STATE OF U P
|
September 5, 2014 |
|
RAJENDRA PRASAD TIWARI Vs. STATE OF U P
|
August 12, 2014 |
|
RAJENDRA SINGH @ RAJJI CHAUDHARY Vs. STATE OF U P
|
January 2, 2014 |
|
RAJENDRA SINGH BEDI Vs. KISHAN CHAND AND ORS.
|
December 11, 2014 |
|
RAJENDRI DEVI Vs. VINOD KUMAR BAJAJ
|
July 18, 2014 |
|
RAJENDRI DEVI Vs. STATE OF U P
|
October 14, 2014 |
|
RAJES RAI Vs. D.J. MAU
|
April 24, 2014 |
|
RAJESH Vs. STATE OF U P
|
April 30, 2014 |
|
RAJESH Vs. STATE OF U P
|
April 29, 2014 |
|
RAJESH Vs. STATE OF U P
|
September 4, 2014 |
|
RAJESH Vs. STATE OF U.P.
|
May 9, 2014 |
|
RAJESH @ BHURWA Vs. STATE OF U P
|
June 10, 2014 |
|
RAJESH @ RAJU Vs. STATE OF U P
|
May 13, 2014 |
|
RAJESH AGARWAL HUF Vs. COMMISSIONER, INCOME TAX, GHAZIABAD
|
September 2, 2014 |
|
RAJESH AWASTHI Vs. STATE OF U P
|
November 3, 2014 |
|
RAJESH DWIVEDI Vs. ADDITIONAL PRIN JUDGE FAMILY COURT LKO
|
November 21, 2014 |
|
RAJESH KUMAR Vs. DUSHYANT KUMAR
|
November 17, 2014 |
|
RAJESH KUMAR Vs. STATE OF U P
|
January 31, 2014 |
|
RAJESH KUMAR Vs. STATE OF U.P.
|
February 19, 2014 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
November 5, 2014 |
|
RAJESH KUMAR Vs. CHAIRMAN & MANAGING DIRECTOR CANERA BANK
|
December 2, 2014 |
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RAJESH KUMAR Vs. STATE OF U.P.
|
March 14, 2014 |
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RAJESH KUMAR AND OTHERS Vs. STATE OF U P AND OTHERS
|
August 29, 2014 |
|
RAJESH KUMAR JAISWAL Vs. STATE OF U P
|
July 21, 2014 |
|
RAJESH KUMAR MISHRA Vs. STATE OF UP
|
September 9, 2014 |
|
RAJESH KUMAR SHARMA Vs. STATE OF U P
|
October 31, 2014 |
|
RAJESH KUMAR SHARMA Vs. UNION OF INDIA
|
May 27, 2014 |
|
RAJESH KUMAR SRIVASTAVA Vs. ANIL KUMAR SRIVASTAVA
|
April 29, 2014 |
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RAJESH KUMAR TIWARI Vs. BOARD OF REVENUE
|
January 20, 2014 |
|
RAJESH KUMAR UPADHYAY Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 16, 2014 |
|
RAJESH PRATAP SINGH Vs. BOARD OF REVENUE U P LUCKNOW
|
January 31, 2014 |
|
RAJESH SINGH Vs. STATE OF U.P.
|
April 21, 2014 |
|
RAJESH SINGH Vs. STATE OF U P
|
May 5, 2014 |
|
RAJESH SINGH Vs. STATE OF U P
|
May 30, 2014 |
|
RAJESH SINGH Vs. STATE OF U P
|
November 10, 2014 |
|
RAJESH TALWAR Vs. STATE OF U.P. AND ORS.
|
May 19, 2014 |
|
RAJESH TIWARI S/O LALLU PRASAD TIWARI Vs. KANCHAN W/O VIJAI KUMAR TIWARI
|
September 10, 2014 |
|
RAJESH TRIPATHI S/O NAND LAL TIWARI Vs. STATE OF U P
|
October 17, 2014 |
|
RAJESHWAR MISRA Vs. STATE OF U P
|
April 18, 2014 |
|
RAJESHWAR PRASAD Vs. D I O S ,GHAZIPUR
|
July 23, 2014 |
|
RAJESHWAR PRASAD AGRAWAL Vs. STATE OF U.P. AND OTHERS
|
August 26, 2014 |
|
RAJESHWAR PRASAD SINGH Vs. STATE OF U P
|
August 13, 2014 |
|
RAJESHWARI Vs. STATE OF U.P.
|
March 5, 2014 |
|
RAJESHWARI Vs. STATE OF U P
|
July 31, 2014 |
|
RAJIV Vs. STATE OF MAHARASHTRA AND ORS.
|
November 17, 2014 |
|
RAJIV S/O KAPILDEV GUPTA Vs. STATE OF UTTAR PRADESH
|
November 17, 2014 |
|
RAJIV TIWARI Vs. STATE OF U P
|
August 1, 2014 |
|
RAJIVA SRIVASTAVA Vs. STATE OF U P
|
February 24, 2014 |
|
RAJJAN Vs. STATE OF U.P.
|
February 13, 2014 |
|
RAJJU PRASAD Vs. STATE OF U P
|
September 6, 2014 |
|
RAJKARAN Vs. RAMRAJ AND ORS.
|
December 9, 2014 |
|
RAJKIYA HOMOEOPATHIC MEDICINE BOARD U.P. Vs. STATE OF U.P.
|
September 11, 2014 |
|
RAJKUMAR BATRA Vs. STATE OF U.P. AND ORS.
|
September 8, 2014 |
|
RAJMANI MAURYA Vs. STATE OF U P
|
November 17, 2014 |
|
RAJNEESH DWIVEDI Vs. STATE OF U.P.
|
March 5, 2014 |
|
RAJNESH Vs. ADDL COMMISSIONER
|
November 14, 2014 |
|
RAJNESH SINGH Vs. STATE OF U.P.
|
April 16, 2014 |
|
RAJNI JAIN Vs. C B I
|
July 31, 2014 |
|
RAJNISH KUMAR MISHRA Vs. DAYA SHANKAR PANDEY
|
February 3, 2014 |
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RAJNISH KUMAR MISHRA Vs. CHANCELLOR SAMPURNA NAND SANSKRIT UNIVERSITY
|
July 18, 2014 |
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RAJNISH KUMAR PANDEY Vs. STATE OF U.P.
|
October 8, 2014 |
|
RAJPAL SHARMA Vs. STATE OF U P
|
May 20, 2014 |
|
RAJSHEEL SOCIETY Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 17, 2014 |
|
RAJU Vs. STATE OF U P
|
January 24, 2014 |
|
RAJU Vs. D D C
|
March 10, 2014 |
|
RAJU ALIAS MOHD HANEEF Vs. STATE OF U P
|
December 19, 2014 |
|
RAJU LONIYA Vs. STATE OF U P
|
March 14, 2014 |
|
RAJVEER Vs. STATE OF U.P.
|
July 25, 2014 |
|
RAJVEER SINGH Vs. STATE OF U P
|
January 28, 2014 |
|
RAJVEER SINGH Vs. NATIONAL INSURANCE COMPANY
|
April 30, 2014 |
|
RAJVINDER SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
April 15, 2014 |
|
RAJVIR SINGH Vs. STATE OF U.P. AND ORS.
|
October 29, 2014 |
|
RAJWATI AND OTHERS Vs. SRI NIVAS SHARMA (SINCE DECEASED) AND OTHERS
|
August 12, 2014 |
|
RAKESH Vs. STATE OF U P
|
January 9, 2014 |
|
RAKESH Vs. STATE OF U P
|
August 26, 2014 |
|
RAKESH Vs. STATE OF U P
|
September 9, 2014 |
|
RAKESH CHANDRA GOYAL Vs. STATE OF U P
|
April 28, 2014 |
|
RAKESH CHANDRA SAXENA Vs. STATE OF U P
|
August 11, 2014 |
|
RAKESH KUMAR Vs. COMMISSIONER, MORADABAD DIVISION
|
May 23, 2014 |
|
RAKESH KUMAR Vs. RRAMOD KUMAR GUPTA
|
July 11, 2014 |
|
RAKESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
August 13, 2014 |
|
RAKESH KUMAR Vs. STATE OF U P
|
November 20, 2014 |
|
RAKESH KUMAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD &ANR
|
September 1, 2014 |
|
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
RAKESH KUMAR Vs. CHAIRMAN BOARD OF REVENUE
|
January 21, 2014 |
|
RAKESH KUMAR & 7 OTHERS Vs. STATE OF U P & 4 OTHERS
|
May 19, 2014 |
|
RAKESH KUMAR AND 2 ORS Vs. D D C AND 5 ORS
|
August 29, 2014 |
|
RAKESH KUMAR AND ORS. Vs. STATE OF U. P. AND ORS.
|
November 14, 2014 |
|
RAKESH KUMAR CHATURVEDI Vs. STATE OF U P
|
August 29, 2014 |
|
RAKESH KUMAR GUPTA Vs. UNION OF INDIA
|
May 6, 2014 |
|
RAKESH KUMAR GUPTA Vs. STATE OF U P
|
February 10, 2014 |
|
RAKESH KUMAR GUPTA Vs. STATE OF U.P.
|
August 6, 2014 |
|
RAKESH KUMAR JAIN Vs. DISCIPLIMNARY AUTHORITY
|
April 21, 2014 |
|
RAKESH KUMAR NAYAK Vs. STATE OF U.P.
|
August 4, 2014 |
|
RAKESH KUMAR SINGH Vs. STATE OF U P
|
September 26, 2014 |
|
RAKESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
August 4, 2014 |
|
RAKESH KUMAR TRIVEDI Vs. STATE OF U.P.
|
January 17, 2014 |
|
RAKESH KUMAR YADAV Vs. STATE OF U P
|
August 11, 2014 |
|
RAKESH NATH TIWARI Vs. STATE OF U P
|
August 8, 2014 |
|
RAKESH PAL Vs. STATE
|
July 28, 2014 |
|
RAKESH PANDEY Vs. STATE OF U P
|
November 27, 2014 |
|
RAKESH PRATAP SINGH AND 5 ORS Vs. U P JAL NIGAM
|
December 18, 2014 |
|
RAKESH SINGH Vs. STATE OF U.P.
|
July 8, 2014 |
|
RAKESH SRIVASTAVA "NYAYIK" Vs. STATE OF U.P.
|
August 11, 2014 |
|
RAKESH SRIVASTAVA NYAYIK Vs. STATE OF U P
|
October 15, 2014 |
|
RAKESH THEATER Vs. V P ADITYA @ VIRENDRA JEET SINGH
|
April 7, 2014 |
|
RAKESH VERMA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 10, 2014 |
|
RAKESH YADAV AND ORS. Vs. STATE OF U.P.
|
December 15, 2014 |
|
RAKHI @ SONI Vs. RAKESH KUMAR HELA
|
February 11, 2014 |
|
RAKHI BHARATI Vs. STATE OF U P
|
October 10, 2014 |
|
RAKSHA RAM Vs. STATE OF U P & ORS
|
May 30, 2014 |
|
RALTRONICS INDIA P. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
April 18, 2014 |
|
RAM Vs. STATE OF U P
|
September 17, 2014 |
|
RAM ACHAL AND ORS. Vs. STATE OF U.P.
|
September 17, 2014 |
|
RAM ACHAL SINGH Vs. TARSI S. EKKA
|
August 27, 2014 |
|
RAM ADHAR Vs. BOARD OF REVENUE ALLD
|
November 21, 2014 |
|
RAM ADHAR SINGH Vs. STATE OF U P SECY & ORS
|
August 1, 2014 |
|
RAM AKBAAL Vs. D D C
|
August 6, 2014 |
|
RAM ASRE MAHRA Vs. STATE OF UP
|
November 25, 2014 |
|
RAM ASREY Vs. STATE OF U P
|
April 28, 2014 |
|
RAM ASREY Vs. DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD
|
April 25, 2014 |
|
RAM ASREY KACHHI S/O PREM KISHORE Vs. STATE OF U P
|
December 2, 2014 |
|
RAM AUTAR Vs. STATE OF U P
|
November 21, 2014 |
|
RAM AUTAR Vs. STATE
|
July 28, 2014 |
|
RAM AUTAR Vs. STATE OF U P
|
March 5, 2014 |
|
RAM AUTAR Vs. D D C
|
March 26, 2014 |
|
RAM AUTAR Vs. STATE OF UP
|
September 19, 2014 |
|
RAM AUTAR Vs. UPPER COMMISSIONER BASTI
|
April 25, 2014 |
|
RAM AUTAR Vs. STATE OF U P
|
November 26, 2014 |
|
RAM AUTAR SINGH Vs. U P POWER CORPORATION LTD
|
April 25, 2014 |
|
RAM AUTAR YADAV Vs. BOARD OF REVENUE
|
November 13, 2014 |
|
RAM AVTAR Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
|
April 21, 2014 |
|
RAM AWADH Vs. DISTRICT D D C
|
August 8, 2014 |
|
RAM AWADH Vs. DISTRICT D D C /COLLECTOR, MAU
|
August 6, 2014 |
|
RAM AWADH @ MUNAKKA SINGH Vs. STATE OF U P
|
September 26, 2014 |
|
RAM AWADH YADAV Vs. STATE OF U P
|
May 19, 2014 |
|
RAM BABU Vs. STATE OF U.P.
|
September 3, 2014 |
|
RAM BABU GUPTA Vs. STATE OF U P
|
September 4, 2014 |
|
RAM BABU MAURYA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD AND 4 OTHERS
|
January 22, 2014 |
|
RAM BABU YADAV Vs. STATE OF U.P.
|
May 13, 2014 |
|
RAM BACHAN Vs. STATE
|
September 26, 2014 |
|
RAM BACHAN Vs. STATE OF U.P.
|
January 17, 2014 |
|
RAM BACHAN Vs. STATE OF U.P.
|
September 25, 2014 |
|
RAM BAHADUR Vs. COMMISSIONER
|
April 1, 2014 |
|
RAM BAHORE Vs. STATE OF U P
|
February 11, 2014 |
|
RAM BAJPAI VIDALAYA HARDOI THRU MANAGER Vs. STATE OF U P
|
May 29, 2014 |
|
RAM BAKSH SINGH Vs. STATE OF U P
|
July 18, 2014 |
|
RAM BHAROSI Vs. STATE OF U.P.
|
November 27, 2014 |
|
RAM BHAWAN Vs. STATE OF U P
|
April 21, 2014 |
|
RAM BILAS Vs. STATE OF U P
|
March 11, 2014 |
|
RAM BILAS Vs. RAJ KUMAR
|
May 16, 2014 |
|
RAM BILAS S/O MAHENDRA SINGH Vs. STATE OF U P
|
May 29, 2014 |
|
RAM BILAS VERMA ALIAS ABHILAKH Vs. STATE OF U P
|
December 18, 2014 |
|
RAM BRIKSH Vs. DY DIRECTOR OF CONSOLIDATION
|
March 25, 2014 |
|
RAM BRIKSH S/O KALPOO Vs. STATE OF U P
|
August 29, 2014 |
|
RAM BRIKSHA MISHRA Vs. STATE OF U.P.
|
April 21, 2014 |
|
RAM BRIKSHA PATEL Vs. STATE OF U P
|
November 17, 2014 |
|
RAM CHANDRA Vs. CHAIRMAN, U P POWER CORPORATION LKO
|
November 5, 2014 |
|
RAM CHANDRA Vs. STATE OF U P
|
October 13, 2014 |
|
RAM CHANDRA Vs. STATE OF U P
|
March 25, 2014 |
|
RAM CHANDRA Vs. BHADDI LAL
|
August 6, 2014 |
|
RAM CHANDRA BHATI Vs. STATE OF U.P. AND OTHERS
|
February 13, 2014 |
|
RAM CHANDRA-II Vs. STATE OF U.P.
|
August 22, 2014 |
|
RAM CHARAN Vs. COLLECTOR
|
April 3, 2014 |
|
RAM CHARAN Vs. STATE OF U.P.
|
August 7, 2014 |
|
RAM CHARAN PANDEY Vs. STATE OF U P
|
August 28, 2014 |
|
RAM CHET VERMA Vs. STATE OF U P
|
March 31, 2014 |
|
RAM CHHABILEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 13, 2014 |
|
RAM DAS Vs. STATE OF U P
|
September 3, 2014 |
|
RAM DAS GUPTA Vs. STATE OF U P
|
October 10, 2014 |
|
RAM DASS Vs. JAGAT SINGH
|
October 10, 2014 |
|
RAM DEO TRIPATHI Vs. MUNNILAL BHARGULATI AND ORS.
|
December 15, 2014 |
|
RAM DEO TRIPATHI Vs. STATE OF U.P.
|
February 6, 2014 |
|
RAM DEV Vs. STATE OF U P
|
April 21, 2014 |
|
RAM DEVI Vs. STATE OF U P
|
November 21, 2014 |
|
RAM DEVI Vs. U.P.S.R.T.C.
|
May 12, 2014 |
|
RAM DEVI Vs. A.D.J., COURT NO. 14 KANPUR NAGAR & OTHERS
|
July 28, 2014 |
|
RAM DULAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 2014 |
|
RAM GANESH Vs. STATE OF U.P.
|
May 19, 2014 |
|
RAM GOPAL Vs. DY. DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND ORS.
|
December 4, 2014 |
|
RAM GOPAL Vs. SAHIB SINGH
|
May 13, 2014 |
|
RAM GOPAL Vs. STATE OF U P
|
September 3, 2014 |
|
RAM GOPAL MISHRA AND 2 ORS Vs. STATE OF U P
|
November 21, 2014 |
|
RAM GOPAL SINGH Vs. STATE OF U.P. AND ORS.
|
November 10, 2014 |
|
RAM GULAM Vs. STATE
|
July 1, 2014 |
|
RAM GULAM Vs. STATE OF U P
|
November 12, 2014 |
|
RAM HET Vs. STATE OF U P
|
October 30, 2014 |
|
RAM JANAKI MAHAVIDYALAYA Vs. RAM MANOHAR LOHIA AVADH UNIVERSITY
|
October 13, 2014 |
|
RAM JIT Vs. RAJ KUMARI
|
July 30, 2014 |
|
RAM KALI Vs. ASISTANT SETTLEMENT OFFICER CONSOLIDATION, GHAZIABAD
|
April 15, 2014 |
|
RAM KARAN Vs. STATE OF U.P.
|
May 15, 2014 |
|
RAM KARAN SAHU Vs. STATE OF U P
|
September 23, 2014 |
|
RAM KESHAN Vs. STATE OF U P
|
August 11, 2014 |
|
RAM KISAN Vs. D D C
|
February 18, 2014 |
|
RAM KISHAN Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
|
RAM KISHAN Vs. STATE OF U.P.
|
July 8, 2014 |
|
RAM KISHORE Vs. ADDITIONAL SESSION JUDGE
|
September 26, 2014 |
|
RAM KISHORE @ KISHORE Vs. STATE OF U P
|
November 12, 2014 |
|
RAM KISHUN PAL Vs. SHAMBHU LAL SAHU
|
July 14, 2014 |
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RAM KRIPAL SINGH Vs. STATE OF U P
|
November 12, 2014 |
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RAM KRISHNA Vs. RAM MILAN
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May 23, 2014 |
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RAM KRISHNA PARAM HANS VIDHYALAYA Vs. R P F COMMISSIONER, U P
|
May 23, 2014 |
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RAM KRISHNA SONI Vs. STATE OF U.P.
|
August 28, 2014 |
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RAM KUMAR Vs. STATE OF U.P.
|
May 5, 2014 |
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RAM KUMAR Vs. STATE OF U P
|
September 3, 2014 |
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RAM KUMAR (STATE) Vs. STATE OF U P
|
August 12, 2014 |
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RAM KUMAR MAURYA Vs. STATE OF U P
|
June 19, 2014 |
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RAM KUMAR PANDEY SON OF RAM DULAR PANDEY Vs. STATE OF U P
|
October 16, 2014 |
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RAM KUMAR S/O PARAM Vs. STATE OF U P
|
November 28, 2014 |
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RAM KUMAR SINGH Vs. STATE OF U P
|
August 13, 2014 |
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RAM KUMAR SINGH Vs. D.D.C.
|
August 6, 2014 |
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RAM KUMAR SINGH Vs. SYNDICATE BANK
|
January 29, 2014 |
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RAM KUMAR SISODIA Vs. RAVINDRA NATH JAIN
|
July 8, 2014 |
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RAM KUMAR YADAV Vs. STATE OF U P
|
February 13, 2014 |
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RAM KUNWAR BHORIYA Vs. STATE OF U.P. AND ORS.
|
December 10, 2014 |
|
RAM KUSHWAHA Vs. U.P. STATE SUGAR CORPORATION LTD. AND ORS.
|
November 24, 2014 |
|
RAM KUWAR Vs. D D C AND 2 ORS
|
August 29, 2014 |
|
RAM LAKHAN Vs. D D C
|
December 4, 2014 |
|
RAM LAKHAN @ LAKHAN Vs. ADDITIONAL COMISSIONER
|
March 13, 2014 |
|
RAM LAL Vs. STATE OF U P
|
May 30, 2014 |
|
RAM LAL GAUTAM Vs. STATE OF U P
|
July 17, 2014 |
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RAM LAL YADAV Vs. STATE OF U.P.
|
August 13, 2014 |
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RAM LARATE Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
November 12, 2014 |
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RAM LAXMAN PATEL Vs. STATE OF U.P.
|
May 29, 2014 |
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RAM LEELA COMMITTEE,JAGDISHPUR Vs. STATE OF U P AND 5 OTHERS
|
September 23, 2014 |
|
RAM MAHESH YADAV Vs. STATE OF U P
|
May 13, 2014 |
|
RAM MANOHAR Vs. STATE OF U P
|
March 12, 2014 |
|
RAM MILAN Vs. STATE OF U P
|
December 22, 2014 |
|
RAM MOHAN Vs. STATE OF U P
|
May 30, 2014 |
|
RAM MOHAN AGARWAL AND 5 OTHERS Vs. WASIM KHAN @ PAPPU KHAN AND 24 OTHERS
|
October 9, 2014 |
|
RAM MOHAN TIWARI Vs. STATE OF U.P.
|
April 30, 2014 |
|
RAM MOHAN TYAGI Vs. STATE OF U.P.
|
October 16, 2014 |
|
RAM MURAT TRIPATHI Vs. RAM SABHA TIWARI
|
August 1, 2014 |
|
RAM MUTTI PANDEY Vs. STATE OF U P
|
February 7, 2014 |
|
RAM NAGINA SINGH Vs. STATE OF U P
|
April 30, 2014 |
|
RAM NAGINA SMARAK MAHAVIDYALAYA Vs. STATE OF U.P.
|
May 9, 2014 |
|
RAM NAND Vs. STATE OF U.P. AND ORS.
|
November 26, 2014 |
|
RAM NARAIN Vs. DY DIRECTOR OF CONSOLIDATION ROBERTSGANJ
|
April 22, 2014 |
|
RAM NARAYAN @ NARAYAN Vs. STATE OF U.P.
|
May 1, 2014 |
|
RAM NARAYAN AND 2 ORS Vs. STATE OF U P
|
November 21, 2014 |
|
RAM NARAYAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 26, 2014 |
|
RAM NARESH Vs. CIVIL JUDGE, (JUNIOR DIVISION), HAVELI, DISTRICT FAIZABAD AND OTHERS
|
November 26, 2014 |
|
RAM NARESH Vs. STATE OF U P
|
July 24, 2014 |
|
RAM NARESH Vs. STATE OF U P
|
May 30, 2014 |
|
RAM NARESH Vs. STATE OF U P
|
April 15, 2014 |
|
RAM NARESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BHINGA & ORS
|
August 13, 2014 |
|
RAM NARESH Vs. STATE OF U P
|
April 16, 2014 |
|
RAM NARESH ALIAS RAMOO Vs. STATE OF U P
|
January 17, 2014 |
|
RAM NARESH SINGH Vs. DISTRICT JUDGE SIDDHARTH NAGAR
|
April 30, 2014 |
|
RAM NARESH SINGH Vs. ADDL. DISTRICT JUDGE COURT NO. 3
|
July 8, 2014 |
|
RAM NARESH SINGH Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
March 25, 2014 |
|
RAM NARESH SINGH Vs. ESTATE OF LATE SMT MAIKI
|
December 3, 2014 |
|
RAM NATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 21, 2014 |
|
RAM NAYAN Vs. STATE OF U P
|
September 3, 2014 |
|
RAM NEWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
|
March 4, 2014 |
|
RAM NIHORE Vs. D D C
|
September 22, 2014 |
|
RAM NIRANJAN Vs. STATE OF U P
|
August 7, 2014 |
|
RAM NIWAS Vs. STATE OF U P
|
August 21, 2014 |
|
RAM NIWAS GUPTA Vs. RAJENDRA PRASAD
|
April 25, 2014 |
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RAM NIWAS GUPTA Vs. RAJENDRA PRASAD
|
March 25, 2014 |
|
RAM PADARATH Vs. CHIRAUNJI DEVI
|
December 19, 2014 |
|
RAM PAL Vs. STATE OF U.P.
|
May 12, 2014 |
|
RAM PRAGAT SINGH Vs. DY DIRECTOR OF CONSOLIDATION
|
April 9, 2014 |
|
RAM PRAKASH Vs. SUSHMA DEVI
|
September 1, 2014 |
|
RAM PRAKASH Vs. DISTRICT JUDGE, BALLIA
|
October 28, 2014 |
|
RAM PRAKASH SINGH Vs. D I O S
|
January 7, 2014 |
|
RAM PRAKASH SINGH Vs. STATE OF U.P.
|
October 14, 2014 |
|
RAM PRAKASH SUNAR Vs. STATE OF U.P.
|
November 14, 2014 |
|
RAM PRAKASH YADAV Vs. STATE OF U P
|
January 10, 2014 |
|
RAM PRASAD Vs. D M
|
March 27, 2014 |
|
RAM PRASAD JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 16, 2014 |
|
RAM PRASAD JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
|
January 17, 2014 |
|
RAM PRASAD SHUKLA Vs. SURAJ LAL
|
April 6, 2014 |
|
RAM PRATAP Vs. STATE OF U.P.
|
September 15, 2014 |
|
RAM PRATAP Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
|
March 28, 2014 |
|
RAM PRATAP SINGH Vs. STATE OF U P
|
December 22, 2014 |
|
RAM PRATAP SINGH Vs. STATE OF U P
|
February 18, 2014 |
|
RAM PRATAP SINGH Vs. SURESH CHANDRA
|
April 24, 2014 |
|
RAM PRIT Vs. STATE OF U.P.
|
August 1, 2014 |
|
RAM PUJAN SINGH Vs. STATE OF U.P.
|
July 30, 2014 |
|
RAM PYARE YADAV Vs. UNION OF INDIA
|
April 7, 2014 |
|
RAM RAJ Vs. STATE OF U P AND 6 OTHERS
|
October 13, 2014 |
|
RAM RAJA Vs. STATE OF U.P.
|
April 17, 2014 |
|
RAM REKHA SINGH Vs. STATE OF U.P.
|
September 6, 2014 |
|
RAM ROOP Vs. D D C
|
November 11, 2014 |
|
RAM SAGAR Vs. STATE OF U P
|
August 27, 2014 |
|
RAM SAGAR Vs. RAJIV
|
April 21, 2014 |
|
RAM SAHAI GOSWAMI Vs. IIND A D J MAHOBA
|
August 13, 2014 |
|
RAM SAJEEVAN PATEL Vs. STATE OF U.P.
|
February 21, 2014 |
|
RAM SAJIVAN Vs. DISTRICT JUDGE RAIBARELI
|
February 25, 2014 |
|
RAM SAMUJH AND 3 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
November 11, 2014 |
|
RAM SANEHI AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
December 3, 2014 |
|
RAM SANWARI SHUKLA Vs. DIRECTOR BAL VIKAS NAD
|
May 12, 2014 |
|
RAM SARAN Vs. STATE OF U P
|
January 23, 2014 |
|
RAM SARAN Vs. STATE OF U P
|
April 9, 2014 |
|
RAM SARAN VERMA @ R S VERMA Vs. C B I , SPECIAL TASK FORE NEW DELHI
|
August 12, 2014 |
|
RAM SEWAK Vs. SIYA RAM
|
August 27, 2014 |
|
RAM SEWAK Vs. D D C
|
May 6, 2014 |
|
RAM SEWAK GIRI Vs. STATE OF U P
|
July 24, 2014 |
|
RAM SEWAK GUPTA Vs. STATE OF U P
|
December 1, 2014 |
|
RAM SEWAK SINGH Vs. STATE OF U P
|
February 20, 2014 |
|
RAM SEWAK SINGH Vs. BOARD OF REVENUE
|
May 5, 2014 |
|
RAM SHAGAR LAL SRIVASTAVA & ORS Vs. STATE OF U P
|
December 18, 2014 |
|
RAM SHANKAR TEWARI Vs. STATE OF U P
|
August 14, 2014 |
|
RAM SHANKER Vs. STATE OF U P
|
May 30, 2014 |
|
RAM SHANKER Vs. RAM NARAIN
|
April 9, 2014 |
|
RAM SHANKER GUPTA Vs. STATE OF U P
|
September 12, 2014 |
|
RAM SHARAN AWASTHI Vs. STATE OF U P
|
August 20, 2014 |
|
RAM SHIROMANI MISHRA Vs. KAMLA DEVI
|
April 28, 2014 |
|
RAM SHIROMANI PANDEY Vs. STATE OF U P
|
January 6, 2014 |
|
RAM SHRI Vs. STATE OF U P
|
May 16, 2014 |
|
RAM SIJORE Vs. STATE OF UP
|
September 23, 2014 |
|
RAM SINGAR Vs. BHUNESWAR
|
August 14, 2014 |
|
RAM SINGH Vs. STATE OF U P
|
April 21, 2014 |
|
RAM SINGH Vs. STATE OF U P
|
December 10, 2014 |
|
RAM SINGH Vs. STATE OF U.P.
|
April 28, 2014 |
|
RAM SINGH Vs. STATE OF U.P.
|
August 1, 2014 |
|
RAM SINGH JATAV Vs. PRINCIPAL SECRETARY, NAGARIYA GARIBI UNMULAN S R Y
|
May 19, 2014 |
|
RAM SINGH JATAV Vs. PRINCIPAL SECRETARY
|
September 9, 2014 |
|
RAM SINGH YADAV Vs. RAJESH SHARMA
|
November 10, 2014 |
|
RAM SIRANET Vs. ADDL DISTRICT JUDGE ROOM NO 7 PRATAPGARH
|
September 10, 2014 |
|
RAM SOCH Vs. STATE OF U P
|
September 15, 2014 |
|
RAM SUKH PAL Vs. STATE OF U P
|
May 23, 2014 |
|
RAM SUMER Vs. III A D J FAIZABAD
|
January 20, 2014 |
|
RAM SURAT Vs. D D C AND 6 ORS
|
August 29, 2014 |
|
RAM SURAT VERMA & ANOTHER Vs. JHINKU & 5 OTHERS
|
October 17, 2014 |
|
RAM SURESH YADAV Vs. STATE OF U P
|
July 9, 2014 |
|
RAM SWARE Vs. STATE OF U.P.
|
May 29, 2014 |
|
RAM SWAROOP [P I L ] Vs. STATE OF U P
|
December 19, 2014 |
|
RAM SWAROOP NATHHIMAL Vs. CENTRAL BANK OF INDIA
|
September 26, 2014 |
|
RAM UDIT Vs. RAM SAMUJH
|
January 28, 2014 |
|
RAM UDIT Vs. D.D.C.
|
September 24, 2014 |
|
RAM UGRAH NISHAD Vs. STATE OF UP
|
April 7, 2014 |
|
RAM UJAGAR YADAV Vs. STATE OF U P
|
September 3, 2014 |
|
RAM VEER PAL Vs. STATE OF U P AND 4 OTHERS
|
August 4, 2014 |
|
RAM VEER SHARMA Vs. STATE OF U P & 4 ORS
|
September 17, 2014 |
|
RAM VEER SINGH Vs. STATE OF U.P.
|
January 15, 2014 |
|
RAM VILAS Vs. NORTH EASTERN RAILWAY, GKP
|
August 14, 2014 |
|
RAM VILAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI
|
February 19, 2014 |
|
RAMA BHATTACHARYA Vs. STATE OF U P
|
August 27, 2014 |
|
RAMA DEVI Vs. FATIMA GAZALA
|
July 18, 2014 |
|
RAMA DEVI Vs. VIVEK GUPTA
|
July 8, 2014 |
|
RAMA KANT Vs. STATE OF U.P.
|
April 10, 2014 |
|
RAMA KANT Vs. STATE OF U.P.
|
April 23, 2014 |
|
RAMA KANT PATHAK Vs. CIVIL JUDGE,
|
November 26, 2014 |
|
RAMA KANT SRIVASTAVA Vs. STATE OF U.P.
|
October 16, 2014 |
|
RAMA KANT YADAV S/O LATE SAMPAT YADAV Vs. STATE OF U P
|
May 29, 2014 |
|
RAMA SHANKAR @ LALLU Vs. STATE OF U P
|
November 21, 2014 |
|
RAMA SHANKAR PANDEY Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
|
RAMA SHANKER Vs. D D C
|
February 24, 2014 |
|
RAMA SHANKER Vs. STATE OF U.P.
|
July 17, 2014 |
|
RAMA SHANKER Vs. D D C
|
November 11, 2014 |
|
RAMA SHANKER SINGH Vs. STATE OF U P
|
October 9, 2014 |
|
RAMA SHANKER SINGH, U P PRADHAN Vs. D M , MIRZAPUR
|
August 25, 2014 |
|
RAMA TEWARI W/O LATE OM PRAKASH TEWARI Vs. DIRECTOR OF INTERMEDIATE EDUCATION,LUCKNOW & ORS
|
April 9, 2014 |
|
RAMAHSRAY YADAV Vs. STATE OF U.P.
|
August 20, 2014 |
|
RAMAKANT PANDEY Vs. STATE OF U.P.
|
May 16, 2014 |
|
RAMAKANT PASWAN Vs. INDIAN OIL CORPORATION LTD
|
July 30, 2014 |
|
RAMANAND Vs. STATE OF U.P.
|
August 1, 2014 |
|
RAMANAND SHARMA Vs. STATE OF U P
|
March 11, 2014 |
|
RAMAPATI Vs. D.D.C.
|
September 22, 2014 |
|
RAMAWATI DEVI Vs. STATE OF U.P.
|
August 5, 2014 |
|
RAMCO CONFECTIONERY P. LTD Vs. COMMISSIONER, TRADE TAX U.P.
|
March 14, 2014 |
|
RAMDHAN DANG Vs. STATE OF U P
|
May 8, 2014 |
|
RAMESH Vs. D D C
|
March 7, 2014 |
|
RAMESH Vs. STATE OF U.P.
|
September 24, 2014 |
|
RAMESH Vs. STATE OF U P
|
September 1, 2014 |
|
RAMESH BHAI JAGA BHAI PATEL Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
|
July 31, 2014 |
|
RAMESH CHAND Vs. STATE OF U P
|
April 4, 2014 |
|
RAMESH CHAND GUPTA Vs. STATE OF U.P.
|
January 16, 2014 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
July 31, 2014 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
February 19, 2014 |
|
RAMESH CHANDRA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LKO
|
May 2, 2014 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
October 16, 2014 |
|
RAMESH CHANDRA Vs. UNION OF INDIA
|
November 3, 2014 |
|
RAMESH CHANDRA Vs. STATE OF U.P.
|
December 11, 2014 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
April 15, 2014 |
|
RAMESH CHANDRA Vs. SHYAM JI MISRA
|
July 1, 2014 |
|
RAMESH CHANDRA ALIAS LALLUMAL Vs. RAKESH KUMAR BANSAL
|
August 12, 2014 |
|
RAMESH CHANDRA SHUKLA Vs. STATE OF U.P.
|
May 6, 2014 |
|
RAMESH GAUTAM Vs. JAGDAMBA PRASAD & ANOTHER
|
September 8, 2014 |
|
RAMESH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 5, 2014 |
|
RAMESH KUMAR Vs. ADDL. DISTRICT JUDGE COURT NO. 2
|
August 1, 2014 |
|
RAMESH KUMAR Vs. STATE OF U P
|
February 21, 2014 |
|
RAMESH KUMAR GUPTA Vs. STATE OF U P
|
April 2, 2014 |
|
RAMESH KUMAR JAISWAL Vs. STATE OF U.P.
|
July 15, 2014 |
|
RAMESH KUMAR PANDEY Vs. ORIENTAL INSURANCE CO. LTD.
|
May 29, 2014 |
|
RAMESH NISHAD Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
|
RAMESH PRASAD MISHRA Vs. STATE OF U.P.
|
March 24, 2014 |
|
RAMESH SINGH Vs. STATE OF U P
|
July 17, 2014 |
|
RAMESH TIWARI Vs. STATE OF U P
|
June 11, 2014 |
|
RAMESH TIWARI Vs. STATE OF U P
|
February 12, 2014 |
|
RAMESH TIWARI Vs. STATE OF U P
|
December 11, 2014 |
|
RAMESHWAR Vs. STATE
|
February 13, 2014 |
|
RAMESHWAR DAS GUPTA Vs. STATE OF U.P.
|
April 24, 2014 |
|
RAMESHWAR PANDEY Vs. STATE OF U P
|
April 30, 2014 |
|
RAMESHWAR SINGH Vs. STATE
|
April 3, 2014 |
|
RAMESHWAR SINGH Vs. UNION OF INDIA
|
July 25, 2014 |
|
RAMESHWAR SINGH Vs. UNION OF INDIA
|
December 18, 2014 |
|
RAMHIT Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
December 16, 2014 |
|
RAMJAS Vs. COLLECTOR / D D C
|
February 24, 2014 |
|
RAMJAS Vs. SUNDER DEVI
|
May 21, 2014 |
|
RAMJEET Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 25, 2014 |
|
RAMJEET Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 6, 2014 |
|
RAMJEET Vs. STATE OF U P
|
November 27, 2014 |
|
RAMJEET Vs. STATE OF U P
|
July 16, 2014 |
|
RAMJEET VERMA Vs. STATE OF U P
|
May 30, 2014 |
|
RAMJI Vs. SETTLEMENT OFFICER OF CONSOLIDATION VARANASI
|
April 28, 2014 |
|
RAMKALI Vs. QAMAR ALAM
|
July 9, 2014 |
|
RAMOO Vs. STATE OF U.P.
|
August 11, 2014 |
|
RAMPAL Vs. DDC
|
March 27, 2014 |
|
RAMPAL Vs. STATE OF U.P.
|
September 15, 2014 |
|
RAMU Vs. STATE OF U P
|
March 27, 2014 |
|
RAMU Vs. STATE OF U P
|
August 19, 2014 |
|
RAMU TIWARI Vs. STATE OF U.P.
|
April 18, 2014 |
|
RAMVEER SINGH Vs. STATE OF U P
|
September 12, 2014 |
|
RAMWATI Vs. STATE OF U P
|
May 21, 2014 |
|
RAMWATI Vs. STATE OF U P
|
October 10, 2014 |
|
RAMZAN Vs. STATE
|
April 3, 2014 |
|
RAMZANI Vs. STATE OF U.P.
|
March 3, 2014 |
|
RAN VIJAY SINGH Vs. UNION OF INDIA
|
March 10, 2014 |
|
RANA PRATAP PAL Vs. D.D.C.
|
February 24, 2014 |
|
RANBEER SINGH Vs. STATE OF U.P.
|
February 20, 2014 |
|
RANDHEER SINGH (SINCE DECEASED) AND 3 OTHERS Vs. KANPUR DEVELOPMENT AUTHORITY AND 3 OTHERS
|
August 13, 2014 |
|
RANDHIR SINGH TANGAR Vs. STATE OF U P
|
April 3, 2014 |
|
RANI Vs. STATE
|
May 30, 2014 |
|
RANI Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
|
RANI Vs. PAWAN KUMAR YADAV
|
May 8, 2014 |
|
RANI DEVI Vs. ADDITIONAL COMMISSIONER, LUCKNOW DIVISION
|
February 27, 2014 |
|
RANI YADAV @ VINEETA YADAV AND ANR. Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 10 LUCKNOW & ANR.
|
December 12, 2014 |
|
RANJANA TRIPATHI Vs. STATE OF U P
|
July 18, 2014 |
|
RANJEET Vs. STATE OF U.P.
|
November 28, 2014 |
|
RANJEET Vs. STATE OF U P
|
November 25, 2014 |
|
RANJEET RAWAT @ DARSHAN KUMAR Vs. STATE OF U P
|
May 28, 2014 |
|
RANJEET SINGH Vs. PADMA AGARWAL AND 3 OTHERS
|
October 8, 2014 |
|
RANJIT SHARMA Vs. GENERAL MANAGER PERSONNEL SERVICES UCO BANK
|
August 13, 2014 |
|
RANJIT SINGH Vs. STATE OF U P
|
August 8, 2014 |
|
RANPAL SINGH RATHI Vs. STATE OF U.P.
|
September 1, 2014 |
|
RANVEER SINGH Vs. STATE OF U.P.
|
May 22, 2014 |
|
RANVEER SINGH RATHORE Vs. UNION OF INDIA
|
September 17, 2014 |
|
RANVIJAY NARAYAN SINGH AND 3 OTHERS Vs. UNION OF INDIA AND 3 OTHERS
|
February 27, 2014 |
|
RANVIJAY SINGH Vs. RAJA BAI
|
August 20, 2014 |
|
RAPHIK MOHAMMAD Vs. COMMISSIONER, COMMERCIAL TAX
|
April 17, 2014 |
|
RAS BIHARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
|
RASHID Vs. STATE OF U P
|
July 28, 2014 |
|
RASHIDA Vs. V ADDITIONAL DISTRICT JUDGE, HARDOI
|
January 2, 2014 |
|
RASHIDA BANO Vs. STATE OF U P
|
April 17, 2014 |
|
RASHMANI Vs. D D C
|
December 5, 2014 |
|
RASHTRIYA BHOOMIHEEN KHETIHAR MAJDUR SAHKARI KHETI SAMITI Vs. STATE OF U P
|
February 12, 2014 |
|
RASHTRIYA KISAN MAZDOOR SANGATHAN Vs. STATE OF U P
|
September 5, 2014 |
|
RASHTRIYA SHIKSHATMAK AND KALATMAK VIDYALAYA Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
July 28, 2014 |
|
RASID Vs. STATE OF U.P.
|
September 5, 2014 |
|
RASID KHAN Vs. ADDITIONAL COMMISSIONER
|
April 15, 2014 |
|
RASOOL AHMAD Vs. STATE OF U P
|
September 6, 2014 |
|
RATAN KUMAR RAMRAIKA Vs. NATIONAL INSURANCE COMP LTD
|
September 11, 2014 |
|
RATAN LAL BAIRAGI Vs. CHAIRMAN/M D BHARAT PETROLEUM CORPORATION LTD
|
January 22, 2014 |
|
RATAN LAL NOGIA Vs. STATE OF U P
|
November 17, 2014 |
|
RATAN SINGH Vs. STATE OF U.P.
|
December 17, 2014 |
|
RATAN SINGH Vs. STATE OF U P
|
August 13, 2014 |
|
RATENDRA SINGH Vs. STATE OF U P
|
September 25, 2014 |
|
RATHI INDUSTRIES LTD. Vs. STATE OF U P
|
July 28, 2014 |
|
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2014 |
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RATHI ISPAT LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
|
January 21, 2014 |
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RATHI SUPER STEEL LTD Vs. STATE OF U.P.
|
January 13, 2014 |
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RATI RAM Vs. STATE OF U P
|
March 6, 2014 |
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RATIRAM Vs. RAJ KUMAR AND ORS.
|
September 10, 2014 |
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RATIRAM Vs. STATE OF U.P.
|
April 22, 2014 |
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RATNA AND 2 ORS Vs. STATE OF U P
|
May 20, 2014 |
|
RATTI PAL Vs. ADDITIONAL DISTRICT JUDGE
|
May 7, 2014 |
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RAUR MURAI S/O JAGANNATH Vs. STATE
|
January 29, 2014 |
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RAVENDRA Vs. STATE OF U.P.
|
August 7, 2014 |
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RAVI Vs. STATE OF U.P.
|
July 2, 2014 |
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RAVI AHMAD Vs. UNION OF INDIA
|
September 25, 2014 |
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RAVI GAUTAM Vs. STATE OF U P
|
December 18, 2014 |
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RAVI KUMAR Vs. UNION OF INDIA AND ORS.
|
November 13, 2014 |
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RAVI KUMAR AGARWAL Vs. STATE OF U P
|
June 18, 2014 |
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RAVI KUMAR SHARMA AND 4 ORS Vs. HIGH COURT OF JUDICATURE AT ALLD
|
October 31, 2014 |
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RAVI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2014 |
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RAVI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2014 |
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RAVI VALMIKI Vs. STATE OF U P
|
January 10, 2014 |
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RAVINDRA Vs. STATE OF U P
|
March 14, 2014 |
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RAVINDRA KUMAR Vs. VINOD KUMAR AGRAWAL AND ORS.
|
October 29, 2014 |
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RAVINDRA KUMAR Vs. NAWAB SHER
|
July 3, 2014 |
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RAVINDRA KUMAR AGRAWAL AND ANR. Vs. SACHIN AGRAWAL
|
November 7, 2014 |
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RAVINDRA KUMAR GUPTA Vs. STATE OF U P
|
October 30, 2014 |
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RAVINDRA KUMAR MISHRA AND 2 ORS Vs. STATE OF U P
|
January 3, 2014 |
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RAVINDRA KUMAR SINGH Vs. STATE OF UP
|
August 27, 2014 |
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RAVINDRA KUMAR SINGH Vs. STATE OF U P
|
July 14, 2014 |
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RAVINDRA KUMAR VERMA Vs. STATE OF U.P.
|
May 2, 2014 |
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RAVINDRA KUMAR YADAV Vs. MUKHYA ABHIYANTA
|
August 4, 2014 |
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RAVINDRA NATH Vs. STATE OF U P
|
September 12, 2014 |
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RAVINDRA NATH Vs. DISTRICT INSPECTOR OF SCHOOLS, BASTI
|
October 31, 2014 |
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RAVINDRA NATH PANDEY Vs. STATE OF U.P.
|
September 4, 2014 |
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RAVINDRA NATH TEWARI Vs. STATE OF U P
|
September 2, 2014 |
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RAVINDRA PAL KAUR Vs. PANDIT KEDAR NATH PRABHAKAR
|
August 19, 2014 |
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RAVINDRA PRATAP SINGH Vs. STATE OF U.P.
|
May 20, 2014 |
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RAVINDRA SHUKLA Vs. STATE OF U P
|
September 12, 2014 |
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RAVINDRA SINGH Vs. STATE OF U P
|
September 1, 2014 |
|
RAVINDRA SRIVASTAV Vs. STATE OF U P
|
July 15, 2014 |
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RAYIS AHMAD Vs. STATE OF U P
|
January 17, 2014 |
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RAZEENA BANO AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 4, 2014 |
|
RAZIA KHATUN Vs. ZARIF AHMAD ANSARI
|
March 6, 2014 |
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REED ELSEVIER INDIA PVT. LIMITED Vs. EASTERN BOOK COMPANY
|
April 1, 2014 |
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REEMA YADAV Vs. STATE OF U P
|
March 6, 2014 |
|
REENA TRIPATHI Vs. STATE OF U P
|
July 11, 2014 |
|
REENA VERMA Vs. STATE OF U.P.
|
September 2, 2014 |
|
REETA SINGH Vs. CENTRAL GENERAL MANAGER INDIAN OIL CORPORATION LTD.
|
February 19, 2014 |
|
REETA SRIVASTAVA Vs. DISTRICT MAGISTRATE, LUCKNOW
|
December 17, 2014 |
|
REGIONAL DIRECTOR, STAFF SELECTION COMMISSION CENTRAL REG Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD
|
April 22, 2014 |
|
REGIONAL MANAGER U P COOPERATIVE FEDERATIN LTD Vs. ADDTIONAL DISTRICT JUDGE JANSHI
|
September 12, 2014 |
|
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORP Vs. MUNNI BEGAM
|
December 9, 2014 |
|
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION Vs. SUSHILA DEVI
|
April 3, 2014 |
|
REHANA Vs. DISTRICT JUDGE, KANPUR NAGAR AND 3 OTHERS
|
August 20, 2014 |
|
REKHA Vs. CIVIL JUDGE KOL ALIGARH
|
March 11, 2014 |
|
REKHA Vs. RAM KRISHNA
|
December 19, 2014 |
|
REKHA Vs. STATE OF U P
|
July 3, 2014 |
|
REKHA Vs. U.P. ZILADHIKARI (S.D.O.)
|
July 7, 2014 |
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REKHA AHIRWAR Vs. STATE OF U P
|
September 23, 2014 |
|
REKHA MISHRA Vs. SHIV PRASAD SRIVASTAVA
|
September 5, 2014 |
|
RELIABLE FINHOLD LIMITED Vs. UNION OF INDIA
|
September 15, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. TRILESH NIBORIYA
|
September 18, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KADIM
|
July 11, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR VERMA
|
September 16, 2014 |
|
RELIANCE INDUSTRIES KARMCHARI SANGH Vs. STATE OF U.P.
|
August 25, 2014 |
|
RELINCE GENERAL INSURANCE CO LTD Vs. BRAJESH DEVI
|
October 28, 2014 |
|
RENT CONTROL AND EVICTION OFFICER Vs. MAHAVEER PRASAD KAMALIA
|
November 12, 2014 |
|
RENU Vs. PRINCIPAL JUDGE, FAMILY COURT, JAUNPUR
|
April 30, 2014 |
|
RENU Vs. UNION OF INDIA
|
May 20, 2014 |
|
RENU MAURYA Vs. STATE OF U.P.
|
May 27, 2014 |
|
RENU MISHRA Vs. UMA TIWARI
|
August 12, 2014 |
|
RENU TIWARI Vs. PALLAVI PANDEY
|
May 29, 2014 |
|
RESHAMPAL SINGH Vs. SRI PREM PAL SINGH
|
December 9, 2014 |
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RESHMA AFZAL Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 3, 2014 |
|
RESHMA DEVI Vs. COMMISSIONER, GORAKHPUR DIVISION
|
January 9, 2014 |
|
RICHA AGARWAL Vs. PAWAN ARYA
|
September 24, 2014 |
|
RICHA GUPTA Vs. STATE OF U P & ORS
|
September 4, 2014 |
|
RICHH PAL SINGH Vs. STATE OF U P
|
May 8, 2014 |
|
RICOH INDIA LIMITED Vs. COMMISSIONER COMMERCIAL TAXES U P VIBHUTI KHAND, GOMTI
|
July 8, 2014 |
|
RIFCO TRADERS Vs. STATE OF U.P.
|
April 15, 2014 |
|
RIKHI SINGH Vs. ADDL. COMMISSIONER (JUDICIAL) SAHARANPUR
|
September 9, 2014 |
|
RINKU Vs. STATE OF U.P.
|
January 6, 2014 |
|
RINKU @ YASHWANT SINGH Vs. STATE OF U.P.
|
January 16, 2014 |
|
RIPUDAMAN SINGH Vs. VICE CHANCELLOR OF CHANDRA SHEKHAR AZAD AGRICULTURE
|
April 30, 2014 |
|
RISHI PAL Vs. STATE
|
May 30, 2014 |
|
RITA ARORA Vs. TANYA AUTOMOBILES PVT LTD
|
September 25, 2014 |
|
RITESH Vs. STATE OF U P
|
January 15, 2014 |
|
RITESH KUMAR Vs. STATE OF U P
|
July 14, 2014 |
|
RITESH PANDEY AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
April 16, 2014 |
|
RITIKA SINGH Vs. INDIAN OIL CORPORATION
|
February 18, 2014 |
|
RITU S/O DHARAM SINGH RESIDENT OF VILLAGE BHUNI P S SAROORPUR DISTRICT MEERUT Vs. STATE OF U P
|
May 6, 2014 |
|
RIZWAN Vs. STATE OF UP
|
August 14, 2014 |
|
RIZWAN Vs. UNION OF INDIA
|
July 10, 2014 |
|
RIZWAN @ BABWA Vs. STATE OF U P
|
October 17, 2014 |
|
RIZWANA BEGUM @ PAPPOO Vs. NOOR AHMAD
|
March 8, 2014 |
|
ROHA INFRASTRUTURE DEVELOPERS PVT LIMITED Vs. STATE OF UTTAR PRADESH
|
March 11, 2014 |
|
ROHILKHAND EDUCATIONAL CHARITABLE TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 17, 2014 |
|
ROHIT KUMAR Vs. UNION OF INDIA
|
July 21, 2014 |
|
ROHIT STATIONERY CENTRE (P) LTD Vs. STATE OF U P
|
December 23, 2014 |
|
ROMAN CATHOLIC DIOCESE PRIVATE LIMITED Vs. ADDL. DISTRICT JUDGE ROOM NO. 13
|
July 4, 2014 |
|
ROOMALI DEVI Vs. RAM SAKAL
|
August 13, 2014 |
|
ROOP KISHOR Vs. STATE OF U.P.
|
January 31, 2014 |
|
ROOP LAL Vs. DY. DIRECTOR OF CONSOLIDATION
|
February 19, 2014 |
|
ROOP NARAIN RASTOGI Vs. ADDITIONAL DISTRICT JUDGE COURT NO.9 SITAPUR AND ORS.
|
September 26, 2014 |
|
ROOP RAM Vs. STATE OF U.P.
|
December 18, 2014 |
|
ROOP RAM KHAYALI RAM & SONS Vs. STATE OF U P
|
February 24, 2014 |
|
ROOP SINGH Vs. STATE OF U P
|
November 28, 2014 |
|
ROOP SINGH Vs. DISTRICT MAGISTRATE BULANDSHAHAR
|
May 21, 2014 |
|
ROOPA GUPTA Vs. STATE OF U P
|
November 17, 2014 |
|
ROOPWATI Vs. STATE OF U P
|
March 24, 2014 |
|
ROSHAN LAL Vs. DDC
|
April 2, 2014 |
|
ROSHAN LAL AZAD & 7 ORS Vs. STATE OF U P
|
September 23, 2014 |
|
ROSHAN SINGH Vs. STATE OF U P
|
August 14, 2014 |
|
ROYAL BANK OF SCOTLAND N.V. Vs. COMMISSIONER OF CUS. AND C. EX.
|
April 28, 2014 |
|
RT REV MORRIS EDGAR DAN BISHOP OF LUCKNOW Vs. STATE OF U P
|
January 21, 2014 |
|
RUBBY KESHARWANI Vs. BOARD OF REVENUE
|
July 9, 2014 |
|
RUBI PANWAR Vs. STATE OF U.P.
|
October 29, 2014 |
|
RUBY SINGH Vs. STATE OF U.P.
|
January 6, 2014 |
|
RUCHIKA SRIVASTAVA Vs. STATE OF U P AND 4 OTHERS
|
November 28, 2014 |
|
RUKHSANA JAFAR Vs. D D C
|
August 8, 2014 |
|
RUPAK GUPTA Vs. BIRENDRA KUMAR
|
May 30, 2014 |
|
RUPALI SARAN Vs. AMIT SARAN
|
July 22, 2014 |
|
S B CONSTRUCTION COMPANY Vs. U P RAJYA VIDYUT UTPADAN NIGAM LTD AND 4 OTHERS
|
November 12, 2014 |
|
S K VERMA @ AJAY KUMAR VERMAN Vs. STATE OF U P
|
March 28, 2014 |
|
S.K. ENGINEERING WORKS Vs. COMMISSIONER OF C. EX. AND SERVICE TAX
|
April 29, 2014 |
|
S.K. GUPTA Vs. VINAY SINGHAL
|
July 8, 2014 |
|
S.P. RAM Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI
|
February 27, 2014 |
|
S.T. CONSTRUCTION PVT. LTD. Vs. VIJAY CONSTRUCTION CO.
|
May 14, 2014 |
|
SABDAR HUSAIN AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 22, 2014 |
|
SABHA SHANKAR Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
|
SABHAJEET @ KARIYA Vs. STATE OF U.P.
|
April 22, 2014 |
|
SABIR KHAN Vs. STATE OF U P
|
September 12, 2014 |
|
SABUDDIN Vs. STATE OF U P
|
July 2, 2014 |
|
SACHCHIDANAND DUBEY Vs. CBI ACB GHAZIABAD
|
November 17, 2014 |
|
SACHCHIDANAND GUPTA Vs. UNION OF INDIA
|
January 31, 2014 |
|
SACHIN CHEMICAL AGENCY Vs. UNION OF INDIA
|
September 25, 2014 |
|
SADA NAND SHARMA Vs. STATE OF U P
|
March 26, 2014 |
|
SADBHAV ENGINEERING LTD Vs. STATE OF U P
|
August 25, 2014 |
|
SADHIR KUMAR MAURYA Vs. STATE OF U.P. AND ORS.
|
August 26, 2014 |
|
SADHNA DEVI Vs. STATE OF U P
|
April 29, 2014 |
|
SAEED Vs. MUNNA KHAN (D.) AND ORS.
|
April 24, 2014 |
|
SAEED AHMAD KHAN Vs. STATE OF U.P.
|
March 7, 2014 |
|
SAEEDUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 13, 2014 |
|
SAFAT HUSAIN Vs. SARVA HIT KARINI SAHKARI AVAS SAMITI LTD.
|
October 10, 2014 |
|
SAFAT HUSAIN @ CHHANGOO Vs. SARVA HIT KARINI SAHKARI AVAS SAMITI LTD
|
September 19, 2014 |
|
SAGER SINGH KUSHWAHA Vs. STATE OF U.P. AND ORS.
|
April 9, 2014 |
|
SAGWA SINGH TYAGI Vs. ADDITIONAL DISTRICT JUDGE, AND 6 OTHERS
|
November 11, 2014 |
|
SAHABUDDIN Vs. STATE OF U.P.
|
December 12, 2014 |
|
SAHAJ RAM Vs. STATE OF U P
|
February 13, 2014 |
|
SAHARA CREDIT COOPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX I LUCKNOW
|
April 25, 2014 |
|
SAHAYAK CHHETRIYA PRABANDHAK Vs. MEERA AND ORS.
|
November 25, 2014 |
|
SAHEED Vs. DY. DIRECTOR OF CONSOLIDATION
|
April 18, 2014 |
|
SAI CONSTRUCTION Vs. STATE OF U P
|
July 11, 2014 |
|
SAIFFUL HASAN Vs. STATE OF U P & 6 ORS
|
April 18, 2014 |
|
SAJID MIYAN Vs. STATE
|
July 3, 2014 |
|
SAJJAN Vs. BOARD OF REVENUE
|
November 5, 2014 |
|
SAKHA HUSAIN Vs. STATE OF U.P.
|
October 15, 2014 |
|
SAKHI CHAND Vs. DDC
|
April 15, 2014 |
|
SAKHI GOPAL Vs. ZILADHIKARI/D D C
|
January 9, 2014 |
|
SAKSHAM FOUNDATION CHARITABLE SOCIETY Vs. UNION OF INDIA
|
April 25, 2014 |
|
SAKSHI AGRAWAL Vs. AKSHAT AGRAWAL
|
January 9, 2014 |
|
SAKSHI ENTERPRISES Vs. ORIENTAL BANK OF COMMERCE
|
April 15, 2014 |
|
SALAHUDDIN KHAN Vs. STATE OF U.P.
|
December 15, 2014 |
|
SALAMU Vs. STATE
|
September 8, 2014 |
|
SALAUDDIN Vs. STATE OF U P
|
September 5, 2014 |
|
SALEEM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
December 19, 2014 |
|
SALEEM Vs. STATE OF U P
|
April 18, 2014 |
|
SALEKH CHAND Vs. STATE OF U P
|
March 12, 2014 |
|
SALIG RAM GUPTA Vs. U P COOPERATIVE DAIRY FEDERATION AND MILK UNION CENTRALIZED SERVICES
|
May 28, 2014 |
|
SALIK RAM Vs. STATE OF U P
|
July 21, 2014 |
|
SALIK RAM TIWARI Vs. STATE OF U P
|
August 1, 2014 |
|
SALIM Vs. STATE OF U P
|
August 7, 2014 |
|
SALIM Vs. STATE OF U.P.
|
March 14, 2014 |
|
SALIM ASGAR Vs. STATE OF U.P.
|
February 18, 2014 |
|
SALKHAN LIME WORKS ROBERTSGANJ SONBHADRA Vs. STATE OF U P
|
May 2, 2014 |
|
SALMA Vs. DISTRICT JUDGE LUCKNOW
|
March 28, 2014 |
|
SALMA Vs. DDC
|
April 15, 2014 |
|
SALORA INTERNATIONAL LTD. Vs. PRESCRIBED AUTHORITY
|
September 3, 2014 |
|
SAMARJEET SINGH Vs. STATE OF U P
|
May 12, 2014 |
|
SAMAY SINGH Vs. STATE OF U P & 7 OTHERS
|
August 28, 2014 |
|
SAMEER ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2014 |
|
SAMEER KUMAR Vs. STATE OF U.P.
|
September 12, 2014 |
|
SAMIM Vs. STATE OF U.P.
|
April 28, 2014 |
|
SAMTEL COLOR LIMITED Vs. STATE OF U P
|
September 16, 2014 |
|
SANAD KUMAR Vs. STATE OF U P
|
December 17, 2014 |
|
SANDEEP AGRAHARI @ RAKESH KUMAR Vs. STATE OF U.P.
|
February 19, 2014 |
|
SANDEEP ALIAS KOTHARI UPADHYAY Vs. STATE OF U.P.
|
February 13, 2014 |
|
SANDEEP BULK CARRIERS Vs. STATE OF U P
|
December 19, 2014 |
|
SANDEEP CHAUDHARY Vs. STATE OF U.P.
|
September 1, 2014 |
|
SANDEEP KESARWANI Vs. STATE OF U P
|
February 11, 2014 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
January 21, 2014 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
September 17, 2014 |
|
SANDEEP KUMAR Vs. STATE OF U P
|
March 7, 2014 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
November 25, 2014 |
|
SANDEEP KUMAR VERMA Vs. ADDL DISTRICT JUDGE,COURT NO 4, AMBEDKAR NAGAR
|
July 14, 2014 |
|
SANDEEP MISHRA Vs. STATE OF U P SECY
|
August 4, 2014 |
|
SANDEEP PANDEY Vs. STATE OF U.P.
|
September 12, 2014 |
|
SANDEEP PATEL Vs. STATE OF U P
|
April 3, 2014 |
|
SANDHATA Vs. STATE OF U P AND 4 OTHERS
|
August 28, 2014 |
|
SANDHYA VERMA Vs. STATE OF U P
|
May 5, 2014 |
|
SANDIP ACADEMY OF ENGINEERING, MUMBAI Vs. VICE-CHANCELLO, M.J.P. ROHILKHAND UNIVERSITY
|
April 11, 2014 |
|
SANGAM DAS GAUTAM Vs. STATE OF U.P.
|
April 4, 2014 |
|
SANGAM INVESTMENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 3, 2014 |
|
SANGAM LAL GUPTA AND 3 OTHERS Vs. VIJAY KUMAR TIWARI
|
January 15, 2014 |
|
SANGAM LAL MISHRA Vs. STATE OF U P
|
August 29, 2014 |
|
SANGAM TRANSPORT Vs. STATE INFORMATION COMMISSION
|
August 28, 2014 |
|
SANGEETA Vs. ADDL COMMISSIONER (ADMINISTRATION) LKO DIVISION
|
December 22, 2014 |
|
SANGEETA VISHWAKARMA Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
|
SANJA Vs. STATE OF U P
|
November 24, 2014 |
|
SANJAY AGARWAL Vs. CANTONMENT BOARD
|
April 23, 2014 |
|
SANJAY ARORA Vs. UNION OF INDIA
|
April 10, 2014 |
|
SANJAY BHARDWAJ Vs. STATE OF U.P. AND ORS.
|
October 27, 2014 |
|
SANJAY JAIN @ SANJAY KUMAR JAIN Vs. ANIL KUMAR SHARMA
|
July 17, 2014 |
|
SANJAY KUMAR Vs. U.P. STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
|
December 23, 2014 |
|
SANJAY KUMAR Vs. STATE OF U P
|
February 3, 2014 |
|
SANJAY KUMAR Vs. STATE OF U.P.
|
March 24, 2014 |
|
SANJAY KUMAR DWIVEDI Vs. HONBLE HIGH COURT THROUGH REGISTRAR GENERAL AND 3 OTHERS
|
August 19, 2014 |
|
SANJAY KUMAR GAUTAM Vs. STATE OF U P
|
December 19, 2014 |
|
SANJAY KUMAR GUPTA Vs. STATE OF U P
|
August 22, 2014 |
|
SANJAY KUMAR SHARMA Vs. UNION OF INDIA AND 2 ORS
|
December 2, 2014 |
|
SANJAY MAURYA Vs. STATE OF U P
|
December 18, 2014 |
|
SANJAY MAURYA Vs. STATE OF U.P.
|
December 15, 2014 |
|
SANJAY NATH TIWARI Vs. STATE OF U P
|
August 12, 2014 |
|
SANJAY PARMAR Vs. STATE OF U P
|
December 19, 2014 |
|
SANJAY SHARMA Vs. STATE OF U P
|
May 14, 2014 |
|
SANJAY SHUKLA Vs. STATE OF U P
|
May 28, 2014 |
|
SANJAY SINGH Vs. UNION OF INDIA
|
August 6, 2014 |
|
SANJAY SINGH Vs. STATE OF U P
|
July 7, 2014 |
|
SANJAY SRIVASTAVA Vs. STATE OF U.P.
|
June 4, 2014 |
|
SANJAY SRIVASTAVA Vs. STATE OF U P
|
August 8, 2014 |
|
SANJAY VERMA Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
December 3, 2014 |
|
SANJEET KUMAR BIND Vs. PRESCRIBED AUTHORITY/CHIEF JUDICIAL MAGISTRATE & 4 OTHERS
|
December 19, 2014 |
|
SANJEEV GOYAL Vs. UNION OF INDIA
|
March 27, 2014 |
|
SANJEEV GUPTA Vs. STATE OF U.P. AND ORS.
|
October 14, 2014 |
|
SANJEEV KUMAR Vs. STATE OF U.P.
|
August 1, 2014 |
|
SANJEEV KUMAR Vs. U P STATE ROADWAYS TRANSPORT CORPORATION, LUCKNOW
|
December 23, 2014 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
October 31, 2014 |
|
SANJEEV KUMAR AGARWAL Vs. RASHMI AGARWAL
|
May 9, 2014 |
|
SANJEEV KUMAR CHAUHAN Vs. STATE OF U P
|
February 12, 2014 |
|
SANJEEV KUMAR DALELA Vs. REGISTRAR GENERAL HONBLE HIGH COURT ALLAHABAD
|
November 27, 2014 |
|
SANJEEV KUMAR RAI Vs. STATE OF U P
|
May 2, 2014 |
|
SANJEEV KUMAR S/O SRI A.R. SRIVASTAVA ASSISTANT ENGINEER Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECRETARY RURAL DEVELOPMENT, GOVERNMENT OF U.P.
|
August 8, 2014 |
|
SANJEEV KUMAR SINGH Vs. STATE OF U P
|
March 12, 2014 |
|
SANJEEV KUMAR SINGH Vs. PRASHANT KUMAR, D I G (PERSONAL) P H Q
|
July 18, 2014 |
|
SANJEEV KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
December 18, 2014 |
|
SANJEEV PATHAK Vs. STATE OF U.P.
|
September 25, 2014 |
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SANJEEV PATHAK Vs. STATE OF U P
|
September 26, 2014 |
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SANJEEV SINGHAL Vs. UNION OF INDIA
|
April 29, 2014 |
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SANJEEV TYAGI Vs. KAMLESH KUMAR AND ANOTHER
|
December 1, 2014 |
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SANJEEV YADAV Vs. STATE OF U P
|
May 23, 2014 |
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SANJEEWAN LAL YADAV Vs. STATE OF U P
|
January 13, 2014 |
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SANJIVA KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION, SC-II, NEW DELHI
|
May 2, 2014 |
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SANKATHA PRASAD MISHRA Vs. DIRECTOR OF EDUCATION
|
January 10, 2014 |
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SANNU @ SHAHNAWAZ Vs. STATE OF U P
|
October 16, 2014 |
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SANT KUMAR & ORS Vs. STATE OF U P
|
December 23, 2014 |
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SANT KUMAR PATHAK Vs. STATE OF U P
|
November 11, 2014 |
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SANT LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
August 8, 2014 |
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SANT RAM Vs. STATE OF U P
|
February 3, 2014 |
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SANT RAM Vs. STATE OF U P & ORS
|
April 18, 2014 |
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SANTLAL Vs. RAMKEWAL
|
September 9, 2014 |
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SANTOSH Vs. STATE OF U.P.
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February 21, 2014 |
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SANTOSH Vs. STATE OF U P
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April 29, 2014 |
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SANTOSH BAGHEL Vs. UNION OF INDIA
|
March 7, 2014 |
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SANTOSH BIND Vs. STATE OF U.P.
|
July 24, 2014 |
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SANTOSH DEVI Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
September 18, 2014 |
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SANTOSH KUMAR Vs. STATE OF U.P.
|
February 20, 2014 |
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SANTOSH KUMAR Vs. STATE OF U P
|
April 4, 2014 |
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SANTOSH KUMAR Vs. STATE OF U P
|
August 1, 2014 |
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SANTOSH KUMAR DWIVEDI Vs. STATE OF U P & ORS
|
August 26, 2014 |
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SANTOSH KUMAR MISHRA Vs. D J & ORS
|
January 6, 2014 |
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SANTOSH KUMAR SAXENA Vs. D D C
|
January 10, 2014 |
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SANTOSH KUMAR SHUKLA Vs. STATE OF U.P.
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January 27, 2014 |
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SANTOSH KUMAR SHUKLA Vs. SYNDICATE BANK
|
June 4, 2014 |
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SANTOSH KUMAR SINGH Vs. STATE OF U P
|
May 1, 2014 |
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SANTOSH KUMAR SINGH Vs. STATE OF U P
|
May 21, 2014 |
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SANTOSH KUMAR TRIPATHI Vs. STATE OF U.P.
|
February 6, 2014 |
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SANTOSH SHEETGRAH PVT LTD Vs. SYNDICATE BANK
|
January 17, 2014 |
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SANTOSH SHUKLA Vs. STATE OF U P
|
November 21, 2014 |
|
SARDA MAHESH PRASAD SINGH Vs. STATE OF U P
|
March 13, 2014 |
|
SARDAR DALJIT SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BAREILLY
|
January 16, 2014 |
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SARDAR GURTAHAL SINGH Vs. ANAND SINGH JAGDHARI
|
November 11, 2014 |
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SARDAR JASPAL SINGH Vs. MANOJ KUMAR AGARWAL
|
March 5, 2014 |
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SARDAR SARAN SINGH Vs. BOARD OF REVENUE
|
July 2, 2014 |
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SARDAR SINGH Vs. STATE OF U P
|
April 30, 2014 |
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SARDAR SURJEET SINGH Vs. SURESH CHANDRA PORWAL
|
March 6, 2014 |
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SARDAR SWARN JEET SINGH GANDHI Vs. SARDAR SARV JEET SINGH GANDHI AND 2 OTHERS
|
December 1, 2014 |
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SARIKA Vs. SURENDRA
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April 7, 2014 |
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SARIN & SARIN Vs. COMMISSIONER OF TRADE TAX
|
April 25, 2014 |
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SARITA Vs. UP ZILADHIKARI
|
May 5, 2014 |
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SARITA RANJAN Vs. SPECIAL JUDGE
|
July 8, 2014 |
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SARNAM SINGH Vs. STATE OF U P
|
January 6, 2014 |
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SARNAM SINGH Vs. STATE OF U.P.
|
April 18, 2014 |
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SAROJ KUMAR Vs. STATE OF U P
|
July 24, 2014 |
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SAROJ KUMAR DUBEY Vs. STATE OF U P
|
March 14, 2014 |
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SAROJ SHARMA Vs. STATE OF U.P.
|
July 14, 2014 |
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SAROJLATA SRIVASTAVA Vs. STATE OF U.P.
|
July 17, 2014 |
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SARVESH KUMAR Vs. ROHTASH
|
November 5, 2014 |
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SARVESH KUMAR SHUKLA Vs. CHAIRMAN, U P STATE ROAD TRANSPORT CORP H Q LKO
|
September 26, 2014 |
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SARVESHWARI SAMOOH SANTHAN DEVSTHAN JOKAHI Vs. BOARD OF REVENUE
|
May 16, 2014 |
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SARVODAY BABU UDDESHIYA VIKAS SAMITI Vs. COMMISSIONER, KANPUR DIVISION
|
January 8, 2014 |
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SARWARI Vs. STATE OF U P
|
February 21, 2014 |
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SARYU PRASAD VARMA Vs. ADDLL DISTT JUDGE COURT NO 1 LAKHIMPUR KHERI
|
November 25, 2014 |
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SAT ENDRA KUMAR SINGH Vs. MANAGING COMMITT EE JANTA I COLLEGE MAU
|
October 31, 2014 |
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SATBEER SINGH Vs. ADDL. COMMISSIONER
|
April 22, 2014 |
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SATENDRA KUMAR Vs. STATE OF U P
|
August 22, 2014 |
|
SATENDRA KUMAR SINGH & 22 ORS Vs. STATE OF U P
|
September 15, 2014 |
|
SATENDRA SINGH Vs. VINOD KUMAR BHALOTIA
|
August 20, 2014 |
|
SATIHS CHANDRA @ RAM CHANDRA Vs. STATE OF U P
|
September 5, 2014 |
|
SATISH CHAND BHOLA Vs. RAJEEV SHARMA
|
November 3, 2014 |
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SATISH CHANDRA SHUKLA Vs. STATE CADRE AUTHORITY
|
May 29, 2014 |
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SATISH DUBEY Vs. STATE OF U P
|
February 10, 2014 |
|
SATISH KOHLI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
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SATISH KUMAR Vs. STATE OF U P
|
January 17, 2014 |
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SATISH KUMAR GUPTA Vs. STATE OF U P
|
September 2, 2014 |
|
SATISH KUMAR PUNJABI Vs. PRESCRIBED AUTHORITY
|
April 25, 2014 |
|
SATISH KUMAR SHARMA Vs. STATE OF U P
|
March 5, 2014 |
|
SATISH KUMAR SINGH Vs. UNION OF INDIA
|
October 15, 2014 |
|
SATISH KUMAR SINGH Vs. STATE OF U P
|
July 18, 2014 |
|
SATNAM KAUR Vs. SATYENDRA PAL SINGH AND ORS.
|
August 5, 2014 |
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SATNAM SINGH Vs. STATE OF U.P.
|
May 28, 2014 |
|
SATSEN Vs. STATE OF U P
|
January 2, 2014 |
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SATYA DEO Vs. STATE OF U.P.
|
April 3, 2014 |
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SATYA DEO MISRA Vs. STATE OF U P
|
October 29, 2014 |
|
SATYA DEV-SHAKUNTLA DEVI EDUCATIONAL TRUST Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE
|
April 9, 2014 |
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SATYA KUMARI SINGH Vs. STATE OF U P PRIN SECY IRRIGATION DEPTT & ORS
|
March 21, 2014 |
|
SATYA NARAIN DUBEY Vs. UNION OF INDIA
|
March 31, 2014 |
|
SATYA NARAIN DUBEY Vs. UNION OF INDIA
|
March 21, 2014 |
|
SATYA NARAIN GIRI Vs. BOARD OF REVENUE
|
May 1, 2014 |
|
SATYA NARAIN SINGH Vs. STATE OF U P
|
February 11, 2014 |
|
SATYA NARAYAN Vs. DEPUTY COMMISSIONER (FOODS) DEVI PATAN MANDAL GONDA
|
August 22, 2014 |
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SATYA NARAYAN RAO Vs. UNION OF INDIA
|
February 18, 2014 |
|
SATYA PAL Vs. STATE OF U.P.
|
September 17, 2014 |
|
SATYA PAL SINGH Vs. STATE OF U.P.
|
September 26, 2014 |
|
SATYA PAL SINGH LODHE Vs. STATE OF U.P.
|
January 6, 2014 |
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SATYA PAL TOMAR Vs. STATE OF U.P.
|
September 12, 2014 |
|
SATYA PRABHA Vs. STATE OF U P
|
February 3, 2014 |
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SATYA PRAKASH Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
|
SATYA PRAKASH Vs. STATE OF U P
|
January 3, 2014 |
|
SATYA PRAKASH Vs. U.P. RAJYA VIDYUT UTPADAN NIGAM LIMITED
|
July 1, 2014 |
|
SATYA PRAKASH CHAUDHARY Vs. STATE OF U P
|
November 10, 2014 |
|
SATYA PRAKASH SINGH Vs. DINESH PRAKASH SINGH
|
November 17, 2014 |
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SATYA PRAKASH SONI Vs. CHAIRMAN/M.D., N.T.P.C. AND ORS.
|
November 11, 2014 |
|
SATYA PRASAD SONI Vs. CHAIRMAN/M.D.N.T.P.C. LTD.
|
April 21, 2014 |
|
SATYA RAM Vs. RAM HARAKH
|
April 22, 2014 |
|
SATYA SHANTI EXPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2014 |
|
SATYABHAMA Vs. REGIONAL DY DIRECTOR OF EDU. (SECONDARY)
|
November 12, 2014 |
|
SATYABHAMA DUBEY Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION (SECONDARY) AND ORS.
|
October 12, 2014 |
|
SATYABRAT RAI Vs. STATE OF U.P.
|
May 23, 2014 |
|
SATYADEO Vs. RAM CHANDAR
|
July 24, 2014 |
|
SATYANARAIN KESHAVRAM PVT LTD LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW
|
August 20, 2014 |
|
SATYAPAL Vs. STATE OF U P
|
August 22, 2014 |
|
SATYAVIR Vs. STATE
|
March 7, 2014 |
|
SATYAVIR Vs. STATE OF U P
|
September 11, 2014 |
|
SATYENDRA KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAH
|
May 16, 2014 |
|
SAURABH GARG Vs. ABBAS SHABBIR
|
November 21, 2014 |
|
SAURABH GUPTA Vs. D.D.C., LALITPUR AND ORS.
|
December 22, 2014 |
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SAURABH GUPTA Vs. D D C LALITPUR
|
July 31, 2014 |
|
SAURABH SHARMA Vs. STATE OF U.P.
|
January 3, 2014 |
|
SAURABH SONI Vs. S & P INFRASTRUCTURE DEVELOPMENT P LTD
|
August 12, 2014 |
|
SAURABH SRIVASTAVA, S/O RAJ KUMAR LAL SRIVASTAVA Vs. STATE OF U P
|
May 30, 2014 |
|
SAVITA MALHOTRA Vs. SHANTI MALHOTRA
|
October 16, 2014 |
|
SAVITA VERMA Vs. STATE OF U.P.
|
September 3, 2014 |
|
SAVITRI DEVI Vs. STATE OF U.P.
|
January 29, 2014 |
|
SAVITRI DEVI Vs. STATE OF U P
|
September 10, 2014 |
|
SAVITRI DEVI Vs. STATE OF U.P.
|
November 12, 2014 |
|
SAVITRI DEVI {OBJECTION FILED} Vs. DISTRICT JUDGE UNNAO
|
September 25, 2014 |
|
SAVITRI DEVI DIDWANIA Vs. ALLIED PHARMACEUTICAL
|
November 21, 2014 |
|
SAVITRI SINGH Vs. STATE OF U P
|
July 15, 2014 |
|
SAYED MOHAMMAD ARIF Vs. STATE OF U P
|
March 27, 2014 |
|
SAYEED Vs. STATE OF U P
|
November 17, 2014 |
|
SAYEED Vs. STATE OF UP
|
February 26, 2014 |
|
SBEC SUGAR LIMITED Vs. STATE OF U.P.
|
November 12, 2014 |
|
SCHLUMBERGER MEASUREMENT AND SYSTEMS INDIA LTD Vs. STATE OF U P
|
May 20, 2014 |
|
SECRETARY Vs. CHARAN DAS
|
April 21, 2014 |
|
SEEMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 28, 2014 |
|
SEEMA DEVI Vs. STATE OF U P
|
September 5, 2014 |
|
SEEMA MANSOOR Vs. U P POWER CORPORATION LTD., LUCKNOW
|
May 26, 2014 |
|
SEEMA SRIVASTAVA Vs. STATE OF U P
|
September 11, 2014 |
|
SEEMA SRIVASTAVA Vs. PUNJAB NATIONAL BANK CHAIRMAN/M D AND 3 OTHERS
|
March 31, 2014 |
|
SEETA RAM Vs. A D M/ D D C
|
January 7, 2014 |
|
SELF FINANCE COLLEGES WELFARE ASSOCIATION Vs. STATE OF U P
|
November 13, 2014 |
|
SENA BANEERJEE Vs. STATE OF U P
|
July 15, 2014 |
|
SEPOY 134456A RFN/GD SATISH KUMAR SHUKLA Vs. UNION OF INDIA
|
March 12, 2014 |
|
SHABANA KHATOON Vs. STATE OF U P
|
September 10, 2014 |
|
SHABBIR Vs. STATE OF U.P. AND ORS.
|
August 19, 2014 |
|
SHABBIR MOHD Vs. SYED EJAZ AHMAD
|
April 22, 2014 |
|
SHABNAM Vs. STATE OF U.P.
|
May 14, 2014 |
|
SHACHINDRA PRATAP SINGH Vs. STATE OF U.P.
|
May 26, 2014 |
|
SHAFIQ AHMAD Vs. STATE OF U P
|
January 3, 2014 |
|
SHAFIQ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
|
January 8, 2014 |
|
SHAFIQ MIRZA Vs. ADDL. DISTRICT JUDGE
|
July 8, 2014 |
|
SHAH MOHAMD Vs. UNION OF INDIA
|
March 25, 2014 |
|
SHAHAJAD Vs. STATE OF U P
|
July 25, 2014 |
|
SHAHEEDUL NISAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR
|
November 25, 2014 |
|
SHAHEEN HASAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 10, 2014 |
|
SHAHID Vs. STATE OF U P
|
September 8, 2014 |
|
SHAHID Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
|
SHAHID Vs. VEERPAL SINGH
|
May 1, 2014 |
|
SHAHID CAPTAIN VIJAI PRATAP SINGH MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 21, 2014 |
|
SHAHID HUSAIN Vs. STATE OF UTTAR PRADESH
|
January 28, 2014 |
|
SHAHJADE Vs. CHAIRMAN, RAJYA KRISHI UTPADAN MANDI PARISHAD
|
January 22, 2014 |
|
SHAHZAD Vs. STATE OF U P
|
November 17, 2014 |
|
SHAIF KHAN S/O ZAHID ALI KHAN Vs. STATE OF U P
|
December 11, 2014 |
|
SHAILENDRA KUMAR YADAV Vs. STATE OF U P
|
September 5, 2014 |
|
SHAILENDRA RAI Vs. STATE OF U.P. AND ORS.
|
August 11, 2014 |
|
SHAILENDRA SINGH Vs. STATE OF U P
|
August 27, 2014 |
|
SHAILENDRA SINGH Vs. STATE OF U P
|
November 13, 2014 |
|
SHAILESH KUMAR PRAJAPATI Vs. UNION GOVERNMENT OF INDIA
|
April 9, 2014 |
|
SHAKEEL AHMAD Vs. CIVIL JUDGE MALIHABAD (SENIOR DIVISION), LUCKNOW
|
August 27, 2014 |
|
SHAKEEL AHMAD Vs. STATE OF U.P.
|
September 24, 2014 |
|
SHAKEEL AHMAD Vs. SHAMSHER ALI
|
September 25, 2014 |
|
SHAKEEL AHMAD Vs. STATE OF U P
|
November 11, 2014 |
|
SHAKEEL AHMAD @ MUNNA Vs. MANORANJAN AGRAWAL
|
October 30, 2014 |
|
SHAKEEL AHMAD, ESMAILY TRADING COMPANY Vs. COMMISSIONER COMMERCIAL TAXES U P LUCKNOW
|
September 5, 2014 |
|
SHAKILA KHATOON Vs. STATE OF U.P.
|
September 2, 2014 |
|
SHAKTI MOHAN VARSHNEY Vs. INDIAN OIL CORPORATION LTD
|
January 22, 2014 |
|
SHAKUNTALA DEVI GUPTA Vs. STATE OF U.P.
|
July 1, 2014 |
|
SHAKUR AHMAD Vs. ADDL COMMISSIONER
|
July 3, 2014 |
|
SHALABH YADAV Vs. STATE OF U P
|
September 6, 2014 |
|
SHALIMAR PAINTS LTD. Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U P LTD.
|
August 7, 2014 |
|
SHALINI JAISWAL Vs. INDERJEET SINGH
|
July 11, 2014 |
|
SHAMA BEGUM Vs. STATE OF U P
|
March 12, 2014 |
|
SHAMBHOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
November 27, 2014 |
|
SHAMBHOO NARAIN YADAV Vs. STATE OF U.P.
|
April 2, 2014 |
|
SHAMBHOO NATH Vs. IIIRD ADDL. DISTRICT JUDGE
|
January 13, 2014 |
|
SHAMMI Vs. REGIONAL MANAGER U P S R T C
|
September 26, 2014 |
|
SHAMMI Vs. REGIONAL MANAGER, U.P.S.R.T.C.
|
September 25, 2014 |
|
SHAMSHAD ALI Vs. STATE OF U P
|
October 27, 2014 |
|
SHANA Vs. STATE OF U.P.
|
July 18, 2014 |
|
SHANAZ BEGUM Vs. DDC
|
March 28, 2014 |
|
SHANISH KUMAR MISRA Vs. STATE OF U.P.
|
October 30, 2014 |
|
SHANKAR LAL Vs. BALVEER SINGH & OTHERS
|
August 11, 2014 |
|
SHANKAR LAL SHARMA Vs. BABULAL
|
January 22, 2014 |
|
SHANKAR SINGH Vs. STATE OF U P
|
August 19, 2014 |
|
SHANKER LAL SHARMA Vs. STATE OF U P
|
July 15, 2014 |
|
SHANKER PRATAP SINGH Vs. STATE OF U P
|
October 30, 2014 |
|
SHANNO Vs. STATE OF U P
|
September 11, 2014 |
|
SHANTI DEVI Vs. SPECIAL JUDGE ESSENTIAL COMMODITIES ACT GONDA
|
January 2, 2014 |
|
SHANTI DEVI @ PHULJHARA & ORS Vs. STATE OF U P
|
May 7, 2014 |
|
SHANTI SWAROOP MAKKAR Vs. DINESH KUMAR JAIN
|
October 8, 2014 |
|
SHANTOSH KUMAR GAUR Vs. STATE OF U P PRIN SECY HOME
|
April 11, 2014 |
|
SHARAD CHANDRA GARG Vs. STATE OF U P
|
July 24, 2014 |
|
SHARAD CHANDRA TEWARI Vs. RAM KUMAR TIWARI & 12 OTHERS
|
August 1, 2014 |
|
SHARAD GAUTAM Vs. STATE OF U P
|
July 8, 2014 |
|
SHARAD GUPTA Vs. STATE OF U P
|
August 6, 2014 |
|
SHARAD THADANI Vs. U P STATE HANDLOOM COPORATION LTD MANAING DIRECTOR
|
May 28, 2014 |
|
SHARDA PRASAD Vs. DISTRICT COLLECTOR
|
February 6, 2014 |
|
SHARDA SINGH Vs. STATE OF U P
|
October 30, 2014 |
|
SHAREEF AHMAD Vs. STATE OF U.P.
|
April 3, 2014 |
|
SHARWAN KUMAR Vs. STATE OF U P
|
January 29, 2014 |
|
SHASHI BHUSHAN ANAND Vs. RAM DEVI
|
August 5, 2014 |
|
SHASHI KANT CHAURASIYA Vs. STATE OF U.P.
|
October 15, 2014 |
|
SHASHI KANT KANOJIA Vs. D I O S HARDOI
|
November 27, 2014 |
|
SHASHI KANT PANDEY Vs. MITHILESH KUMAR @ GANGA DEVI
|
January 20, 2014 |
|
SHASHI LATA JAISWAL Vs. STATE OF U P
|
November 25, 2014 |
|
SHASHI PAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
December 9, 2014 |
|
SHASHI PRABHA SINGH Vs. STATE OF U P
|
December 18, 2014 |
|
SHASHI SHARMA Vs. STATE OF U P
|
February 17, 2014 |
|
SHASHI SINGH Vs. UNION OF INDIA
|
September 3, 2014 |
|
SHASHIKANT GUPTA Vs. RAVI PRAKASH CHAURASIA
|
September 9, 2014 |
|
SHASHIKANT VISHWAKARMA Vs. STATE OF U.P.
|
June 18, 2014 |
|
SHASHWAT VIKRAM GUPTA Vs. STATE OF U.P.
|
February 13, 2014 |
|
SHAUKAT SAIFI Vs. STATE OF UTTAR PRADESH
|
February 13, 2014 |
|
SHAYAMA CHARAN TRIPATHI Vs. STATE OF U.P.
|
January 3, 2014 |
|
SHAYAMDEYEE Vs. D D C
|
January 20, 2014 |
|
SHAZMIN FATIMA @ SHIVANI Vs. STATE OF U P
|
May 29, 2014 |
|
SHEEL CHAND JAIN Vs. ARUN KUMAR TADAIY
|
January 2, 2014 |
|
SHEELA DEVI Vs. STATE OF U P
|
January 10, 2014 |
|
SHEELA PANDEY W/O LATE SURENDRA KUMAR PANDEY & 4 ORS Vs. NEW INDIA INSURNCE CO LTD BENA GHABAR BRANCH
|
December 10, 2014 |
|
SHEELA SHARMA Vs. STATE OF U P
|
July 28, 2014 |
|
SHEELU AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
|
SHEETLA AGARWAL Vs. PRESIDING OFFICER CIVIL JUDGE
|
April 28, 2014 |
|
SHEETLA PRASAD Vs. CIVIL JUDGE
|
September 11, 2014 |
|
SHEHJAHAN Vs. STATE OF U P & ORS
|
May 6, 2014 |
|
SHEKHAR TEWARI Vs. STATE OF U P
|
February 23, 2014 |
|
SHEO DEO SINGH Vs. STATE OF U P
|
January 22, 2014 |
|
SHEO NARAIN NAGAR Vs. STATE OF U P
|
August 14, 2014 |
|
SHEO POOJAN PRASAD TEWARI Vs. STATE OF U.P.
|
October 27, 2014 |
|
SHEO PRASAD GUPTA Vs. RADHEY LAL GOSWAMI
|
September 25, 2014 |
|
SHEO SHANKAR Vs. STATE
|
August 29, 2014 |
|
SHERA Vs. STATE OF U P
|
July 10, 2014 |
|
SHESHPATI AND ORS. Vs. RAM KRISHNA
|
October 31, 2014 |
|
SHIKHA STEEL CO Vs. STATE OF U P
|
January 9, 2014 |
|
SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
December 15, 2014 |
|
SHIKSHA SAMITI MOTI MAHAL Vs. D.D.C.
|
August 14, 2014 |
|
SHILA DEVI Vs. STATE OF U P
|
May 22, 2014 |
|
SHILPI SRIVASTAVA Vs. PRASHANT SWAROOP SRIVASTAVA
|
May 22, 2014 |
|
SHISHU KUMAR Vs. GANESH NARAIN AND ORS.
|
December 23, 2014 |
|
SHISHUPAL SINGH AND ORS. Vs. STATE OF U.P.
|
December 12, 2014 |
|
SHITLA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 22, 2014 |
|
SHITLA PRASAD CHAURASIA Vs. ADDITIONAL COMMISSIONER VARANASI DIVISION
|
September 22, 2014 |
|
SHIV BHAWAN SINGH Vs. STATE OF U P AND 3 OTHERS
|
December 17, 2014 |
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SHIV CHAND NIGAM Vs. STATE OF U P
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September 1, 2014 |
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SHIV CHANDRA TIWARI Vs. STATE OF U P
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August 25, 2014 |
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SHIV CHARAN LAL GAUTAM Vs. STATE OF U.P.
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May 28, 2014 |
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SHIV DHYAN SINGH Vs. KALLOO SINGH
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October 28, 2014 |
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SHIV DULARI Vs. STATE OF U P
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August 26, 2014 |
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SHIV DULARI Vs. STATE OF U.P.
|
August 13, 2014 |
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SHIV KUMAR Vs. UP ZAILADHIKARI, CHAKIYA, DISTT, CHANDAULI
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August 20, 2014 |
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SHIV KUMAR Vs. 1ST. ADDL. DISTRICT JUDGE
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January 20, 2014 |
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SHIV KUMAR DUBEY Vs. STATE OF U P
|
February 6, 2014 |
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SHIV KUMAR KHARE Vs. STATE OF U.P. AND ORS.
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November 25, 2014 |
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SHIV KUMAR SINGH Vs. MANDIR VA BAGICHI SHRI SOMESHWAR MAHADEV
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August 27, 2014 |
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SHIV KUMAR SINGH Vs. STATE OF U P AND 3 OTHERS
|
July 18, 2014 |
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SHIV KUMAR TIWARI Vs. UNION OF INDIA
|
April 15, 2014 |
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SHIV LAL Vs. STATE OF U P
|
October 10, 2014 |
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SHIV LAL SONKER Vs. STATE OF U.P.
|
August 26, 2014 |
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SHIV MANGAL Vs. D.D.C.
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August 22, 2014 |
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SHIV MANGAL PRASAD UPADHYAY Vs. STATE OF U.P.
|
July 9, 2014 |
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SHIV MURAT Vs. STATE OF U.P.
|
May 5, 2014 |
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SHIV MURTI SINGH Vs. NAWAB KHAN
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April 3, 2014 |
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SHIV MURTI YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 19, 2014 |
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SHIV NARAYAN Vs. STATE OF U P
|
July 30, 2014 |
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SHIV NATH Vs. STATE OF U P
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March 11, 2014 |
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SHIV NATH SINGH Vs. STATE OF U.P.
|
January 29, 2014 |
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SHIV PRAKASH Vs. RAJENDRA SINGH
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April 16, 2014 |
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SHIV PRASAD Vs. CONSOLIDATION OFFICER
|
July 15, 2014 |
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SHIV PRASAD CHAURASIYA Vs. DAYARAM CHAURASIYA
|
November 19, 2014 |
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SHIV PRASAD II Vs. STATE OF U P
|
March 14, 2014 |
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SHIV PUJAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 13, 2014 |
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SHIV RAJ SINGH Vs. STATE
|
March 5, 2014 |
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SHIV RAJ SINGH Vs. STATE OF U.P.
|
February 13, 2014 |
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SHIV RAM YADAV Vs. STATE OF U.P.
|
February 18, 2014 |
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SHIV SAGAR Vs. STATE OF U P
|
September 11, 2014 |
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SHIV SAGAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
September 9, 2014 |
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SHIV SHANKAR Vs. BOARD OF REVENUE
|
July 17, 2014 |
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SHIV SHANKAR VAJPAYEE Vs. STATE OF U P
|
November 21, 2014 |
|
SHIV SHANKER RAM Vs. STATE OF U P
|
December 19, 2014 |
|
SHIV SHANKER SINGH Vs. CHAIRMAN, K.G.S.G. BANK AND ORS.
|
September 10, 2014 |
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SHIV SHANKER YADAV Vs. STATE OF U.P.
|
August 25, 2014 |
|
SHIV SHANKER YADAV Vs. STATE OF U P
|
July 10, 2014 |
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SHIVA KANT AWASTHY Vs. JAGDISH PRASAD AWASTHY
|
December 15, 2014 |
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SHIVA KANT PANDEY Vs. STATE OF U P
|
July 7, 2014 |
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SHIVA NAND GUPTA Vs. STATE OF U.P.
|
May 26, 2014 |
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SHIVA NATH Vs. DDC VARANSI
|
March 28, 2014 |
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SHIVANAND AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
|
SHIVANGI Vs. STATE OF U.P.
|
April 17, 2014 |
|
SHIVANI Vs. STATE OF UP
|
November 3, 2014 |
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SHIVANI REMEDIES (P) LTD Vs. U P FINANCIAL CORPORATION & ORS
|
September 18, 2014 |
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SHIVAY HOTEL PVT. LTD. Vs. AMAR NATH SINGH AND ORS.
|
November 3, 2014 |
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SHIVBARAN LAL Vs. STATE OF U.P.
|
July 10, 2014 |
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SHIVKALI DEVI Vs. COMMISSIONER LUCKNOW DIVISION
|
July 14, 2014 |
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SHIVRAJ SINGH BAGDAWAL Vs. STATE OF U P
|
December 19, 2014 |
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SHOBH NATH Vs. STATE OF U P
|
December 4, 2014 |
|
SHOBHA RAM SHARMA Vs. STATE OF U.P.
|
July 21, 2014 |
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SHOBHAI RAM Vs. STATE OF U P
|
May 21, 2014 |
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SHOBHIT INDUSTRIES AND ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX, U.P.
|
January 9, 2014 |
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SHOBHIT KUMAR MALLIK Vs. STATE OF U P
|
September 15, 2014 |
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SHOBHIT MISHRA Vs. GIRISH KUMAR SONKAR
|
August 27, 2014 |
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SHOKUMBHARI PULP Vs. U P POWERS CORPORATION LIMITED
|
April 1, 2014 |
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SHRAVAN KUMAR Vs. STATE OF U P
|
May 13, 2014 |
|
SHRAVAN KUMAR Vs. UNION OF INDIA
|
August 29, 2014 |
|
SHRAVAN YADAV Vs. STATE OF U P
|
August 25, 2014 |
|
SHRAWAN KUMAR GIRI Vs. STATE OF U P
|
January 22, 2014 |
|
SHREE BALAJI AROMATICS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 24, 2014 |
|
SHREE BALAJI FREIGHT CARRIERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 23, 2014 |
|
SHREE JAGDISH CEMENT PVT LTD Vs. CHAIRMAN, COMPANY LAW BOARD
|
May 22, 2014 |
|
SHREE SAI COLLEGE OF EDUCATION & TECHNOLOGY Vs. STATE OF U P
|
September 11, 2014 |
|
SHRI GURU SINGH SABHA Vs. JASPAL SINGH DUDEJA
|
November 27, 2014 |
|
SHRI KANT TRIVEDI Vs. VIJAY RANI TANDON AND ANR.
|
December 8, 2014 |
|
SHRICHAND Vs. CHANDRA PRAKASH
|
October 31, 2014 |
|
SHRIKRISHNA Vs. SURENDRA SINGH
|
March 25, 2014 |
|
SHRIPATI YADAV Vs. STATE OF U P
|
August 22, 2014 |
|
SHUBHRA MAHESHWARI Vs. G M , INDIAN OIL CORPORATION LTD
|
August 7, 2014 |
|
SHUKH DEV Vs. STATE OF U P
|
August 22, 2014 |
|
SHUKLA & BROTHERS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
December 4, 2014 |
|
SHUSHILA DEVI Vs. SPECIAL JUDGE E.C.ACT/ ADDITIONAL SESSION JUDGE LKO.
|
January 27, 2014 |
|
SHUSHILA DEVI Vs. UNION OF INDIA
|
May 21, 2014 |
|
SHUSHMA SHRIVASTAVA Vs. STATE OF U P
|
October 16, 2014 |
|
SHUSILA DEVI Vs. STATE OF UTTARPRADESH
|
February 20, 2014 |
|
SHWETA KASHYP Vs. STATE OF U P
|
October 10, 2014 |
|
SHYAM BABU Vs. STATE OF U P
|
September 16, 2014 |
|
SHYAM BAPU GUPTA Vs. OM PRAKASH SHUKLA
|
December 11, 2014 |
|
SHYAM BEHARI SINGH Vs. STATE OF U.P.
|
December 18, 2014 |
|
SHYAM BIDI WORKS Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2014 |
|
SHYAM DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 SULTANPUR
|
May 5, 2014 |
|
SHYAM KISHORE TIWARI Vs. STATE OF U P
|
January 27, 2014 |
|
SHYAM LAL Vs. ADITYA PRASAD JALLAN
|
March 3, 2014 |
|
SHYAM LAL Vs. STATE OF U.P.
|
June 3, 2014 |
|
SHYAM LAL Vs. STATE OF U P
|
March 21, 2014 |
|
SHYAM LAL Vs. STATE OF U P
|
March 26, 2014 |
|
SHYAM MANOHAR TEWARI Vs. STATE OF U.P.
|
October 9, 2014 |
|
SHYAM NARAYAN Vs. UNION OF INDIA
|
November 27, 2014 |
|
SHYAM OM KINKER Vs. STATE OF U.P.
|
July 25, 2014 |
|
SHYAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 13, 2014 |
|
SHYAM SINGH AND 6 OTHERS Vs. STATE OF U P
|
August 5, 2014 |
|
SHYAM SUNDAR Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE AND 11 ORS
|
December 8, 2014 |
|
SHYAM SUNDER BAJPAI Vs. STATE OF U P
|
September 6, 2014 |
|
SHYAM SUNDER BATRA Vs. BRAHAMVEER
|
April 17, 2014 |
|
SHYAM SUNDER KUSHWAHA Vs. STATE OF U P
|
April 11, 2014 |
|
SHYAMA DEVI Vs. CONSOLIDATION OFFICER AND ORS.
|
November 11, 2014 |
|
SHYAMA NATH TRIPATHI Vs. STATE OF U P
|
February 19, 2014 |
|
SHYAMA RAM Vs. R S MISHRA, ARUN KUMAR
|
July 28, 2014 |
|
SHYAMA RANI Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
September 4, 2014 |
|
SHYAMACHARAN Vs. RAJPATI
|
April 30, 2014 |
|
SHYAMJI MISHRA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 23, 2014 |
|
SHYAMU Vs. RAM PRASAD
|
September 18, 2014 |
|
SHYAMU @ SHYAM SINGH Vs. STATE
|
December 5, 2014 |
|
SHYAMU SINGH Vs. STATE OF U P
|
August 1, 2014 |
|
SHYODAYAL SINGH Vs. STATE OF U P
|
August 11, 2014 |
|
SIDDHANT CHEMICALS Vs. UNION OF INDIA
|
April 9, 2014 |
|
SIDDHANT CHEMICALS Vs. UNION OF INDIA
|
April 24, 2014 |
|
SIDDHARTH UPADHYAY Vs. STATE OF U.P.
|
May 14, 2014 |
|
SIDHARI Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
December 4, 2014 |
|
SIDHARTH Vs. STATE OF U.P.
|
January 10, 2014 |
|
SIKTA MAHOOGARH SADHAN SAHKARI SAMITI LTD Vs. PRESCRIBED AUTHORITY
|
September 17, 2014 |
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SIMPKINS SCHOOL Vs. DIRECTOR GENERAL OF INCOME TAX
|
August 4, 2014 |
|
SINGH TIMBER TRADER AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 23, 2014 |
|
SINGHASAN Vs. STATE OF U.P.
|
August 1, 2014 |
|
SINTECH PRECISION PRODUCTS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 28, 2014 |
|
SIPTTAR Vs. STATE OF U.P.
|
May 14, 2014 |
|
SIRAJ KHAN Vs. SUPERINTENDENT OF POLICE
|
February 7, 2014 |
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SIRAJ NASREEN Vs. BEGUM JANI AND ORS.
|
October 28, 2014 |
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SIRAJ UDDIN KHAN Vs. UNITED INDIA INSURANCE CO LTD CHENNAI
|
May 9, 2014 |
|
SIRAJU Vs. STATE OF U.P.
|
May 20, 2014 |
|
SIRAJUDDIN Vs. STATE OF U P
|
January 2, 2014 |
|
SIRATAJ Vs. BOARD OF REVENUE, LKO
|
October 28, 2014 |
|
SIROMAN SINGH Vs. D D C
|
September 5, 2014 |
|
SITA RAM Vs. STATE OF U P
|
September 6, 2014 |
|
SITA RAM Vs. SHAMBHU DAYAL
|
July 14, 2014 |
|
SITA RAM Vs. GAON SABHA
|
December 5, 2014 |
|
SITA RAM Vs. ADDL. DISTRICT JUDGE IV BARABANKI
|
January 29, 2014 |
|
SITA RAM CHAUBEY Vs. STATE OF U P
|
January 7, 2014 |
|
SITA RAM SETH Vs. STATE OF U.P.
|
March 11, 2014 |
|
SITARA DEVI Vs. STATE OF U P
|
October 9, 2014 |
|
SITARAM SINGH Vs. STATE OF U P
|
May 29, 2014 |
|
SITARAM SUGAR COMPANY LTD, BITALPUR Vs. COMMISSIONER GORAKHPUR DIVI
|
December 4, 2014 |
|
SIYA RAM S/O LATE MANGRE Vs. STATE OF U P
|
August 25, 2014 |
|
SIYA RAM S/O NARAIN Vs. STATE
|
August 14, 2014 |
|
SIYA SHARAN YADAV Vs. D D C
|
September 22, 2014 |
|
SIYARAM Vs. STATE OF U P
|
June 16, 2014 |
|
SKYNET DIGITAL SERVICES PVT LTD THRU DIRECTOR PAWAN PANDEY Vs. UNION OF INDIA
|
May 29, 2014 |
|
SMITA KANAUJIA Vs. STATE OF U.P.
|
January 31, 2014 |
|
SMT. ANITA SHARMA AND 2 ORS. Vs. OM PRAKASH BATRA AND ANOTHER
|
December 3, 2014 |
|
SMT. BELA DEVI Vs. A.D.J., ALLAHABAD
|
November 26, 2014 |
|
SMT. GEETA Vs. STATE OF U.P. AND ANOTHER
|
April 1, 2014 |
|
SMT. ISHARAT AND ANOTHER Vs. STATE OF U.P. THRU SECRY. AND 3 OTHERS
|
December 2, 2014 |
|
SMT. KAMLA DEVI Vs. THE CIVIL JUDGE MOHANLALGANJ (S.D.) LUCKNOW
|
July 31, 2014 |
|
SMT. KESH KUMARI VERMA & ANOTHER Vs. OM NARAIN SHUKLA & ANOTHER
|
March 4, 2014 |
|
SMT. SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY AND ORS. Vs. PUNJAB AND SIND BANK AND ORS.
|
December 8, 2014 |
|
SMT. SHANKAR DEVI & 2 OTHERS Vs. ADDL. CHIEF JUDICIAL (J.D.) & 2 OTHERS
|
May 22, 2014 |
|
SMT. SWATI CHAUDHARY Vs. MAJOR SUMIT BANA
|
April 21, 2014 |
|
SMT. USHA SHUKLA Vs. ADDL. DISTRICT JUDGE, ROOM NO.
|
November 25, 2014 |
|
SMT. VINDA DEVI Vs. RAM DHANI & 5 OTHERS
|
August 22, 2014 |
|
SNEHLATA AGARWAL Vs. STATE OF U P
|
August 29, 2014 |
|
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE Vs. UNION OF INDIA
|
May 26, 2014 |
|
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE Vs. STATE OF U P
|
October 30, 2014 |
|
SOHAN Vs. STATE OF U P
|
May 30, 2014 |
|
SOHAN LAL Vs. STATE OF U P
|
March 13, 2014 |
|
SOHAN LAL Vs. STATE OF U P
|
September 1, 2014 |
|
SOHAN VEER Vs. STATE
|
October 17, 2014 |
|
SOHIL KHAN Vs. STATE OF U P
|
November 20, 2014 |
|
SOM NATH SEHGAL Vs. ARVIND KUMAR SETHI
|
September 17, 2014 |
|
SOMMA Vs. STATE OF U P
|
April 18, 2014 |
|
SONA DEVI Vs. STATE OF U P
|
July 28, 2014 |
|
SONA MILK PRODUCTS PVT LTD Vs. STATE OF U P
|
July 17, 2014 |
|
SONAL JAIN Vs. KHAN FAROGH AZAM
|
December 16, 2014 |
|
SONIYA Vs. STATE OF U P
|
December 19, 2014 |
|
SONU Vs. STATE OF U P
|
July 22, 2014 |
|
SONU KUMAR Vs. STATE OF U P
|
November 7, 2014 |
|
SONU PALIWAL Vs. STATE OF U P AND 2 ORS
|
November 25, 2014 |
|
SONY INDIA PVT LTD Vs. STATE OF U P
|
April 29, 2014 |
|
SOORAJ PAL Vs. STATE OF UP
|
August 12, 2014 |
|
SOVARAN SINGH Vs. STATE OF U P
|
August 25, 2014 |
|
SPORTS AND LEISURE APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2014 |
|
SRI KESHAN Vs. STATE OF U.P.
|
December 18, 2014 |
|
SRI NATH Vs. STATE OF U P
|
May 29, 2014 |
|
SRI PAL Vs. STATE OF UP
|
October 31, 2014 |
|
SRI SUKURU LAL HIGHER SECONDARY SCHOOL Vs. STATE OF U.P.
|
February 21, 2014 |
|
SRINARAYAN Vs. STATE OF U.P.
|
March 31, 2014 |
|
SRIPRAKASH Vs. UNION OF INDIA
|
January 15, 2014 |
|
ST. JOSEPHS COLLEGE Vs. STATE OF U.P.
|
August 20, 2014 |
|
STANDARD CHARTERED BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
November 21, 2014 |
|
STAR PAPER MILLS LIMITED Vs. STATE OF U.P.
|
January 7, 2014 |
|
STAR TRADING COMPANY Vs. COSMOS TECHNOLOGIES
|
October 28, 2014 |
|
STATE Vs. MUNNA LAL
|
March 27, 2014 |
|
STATE Vs. MOHAN LAL
|
May 13, 2014 |
|
STATE Vs. DINESH SHANKAR S/O BHIM SHANKER
|
January 29, 2014 |
|
STATE Vs. RADHEY SHYAM
|
May 19, 2014 |
|
STATE Vs. JANARDAN, S/O JEEWAN
|
August 14, 2014 |
|
STATE Vs. RAM MOHAN @ PUJARI
|
May 5, 2014 |
|
STATE Vs. DIDAR SINGH
|
February 21, 2014 |
|
STATE Vs. NAUSHAD
|
March 25, 2014 |
|
STATE Vs. SRI PAL
|
February 5, 2014 |
|
STATE BANK OF INDIA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
September 8, 2014 |
|
STATE BANK OF INDIA Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE AND SERVICE TAX DIVISION-II
|
August 7, 2014 |
|
STATE BANK OF INDIA, MUMBAI AND ORS. Vs. RAJESH KUMAR AND ORS.
|
December 4, 2014 |
|
STATE OF U P Vs. DAMODAR SINGH
|
December 19, 2014 |
|
STATE OF U P Vs. SITA RAM
|
February 20, 2014 |
|
STATE OF U P Vs. VIDYARTHI
|
January 29, 2014 |
|
STATE OF U P Vs. CHANDAN SINGH
|
February 13, 2014 |
|
STATE OF U P Vs. ASRAR KHAN
|
February 6, 2014 |
|
STATE OF U P Vs. NAUBAT
|
February 11, 2014 |
|
STATE OF U P Vs. DEV RAJ SINGH
|
April 24, 2014 |
|
STATE OF U P Vs. GHANSHYAM SINGH
|
May 6, 2014 |
|
STATE OF U P Vs. PRASIDH PRASAD
|
March 28, 2014 |
|
STATE OF U P Vs. JAGDISH SINGH
|
March 25, 2014 |
|
STATE OF U P Vs. MOHD IDRISH
|
July 18, 2014 |
|
STATE OF U P Vs. SHIV KUMAR
|
February 18, 2014 |
|
STATE OF U P Vs. MOHD BASHIR KHAN
|
February 24, 2014 |
|
STATE OF U P Vs. SHAHNAWAZ ALAM
|
February 10, 2014 |
|
STATE OF U P Vs. SHIV RAJ SHARMA
|
October 27, 2014 |
|
STATE OF U P Vs. NALANDA SERV INFRAVENTURE PVT LTD
|
January 2, 2014 |
|
STATE OF U P Vs. SUDHIR KUMAR
|
January 10, 2014 |
|
STATE OF U P Vs. PUSHPA DEVI
|
July 17, 2014 |
|
STATE OF U P Vs. 1ST A D J
|
July 24, 2014 |
|
STATE OF U P Vs. MAHIPAT SINGH
|
January 15, 2014 |
|
STATE OF U P Vs. RANVEER SINGH
|
November 21, 2014 |
|
STATE OF U P Vs. BADAR
|
May 30, 2014 |
|
STATE OF U P Vs. NAWAB
|
April 1, 2014 |
|
STATE OF U P Vs. SHARIF @ SUHAIL @ SHAJID @ ALI @ ANWARE @ S BARANWAL
|
October 13, 2014 |
|
STATE OF U P Vs. HARI PAL
|
April 29, 2014 |
|
STATE OF U P Vs. NARENDRA PAL SINGH
|
November 24, 2014 |
|
STATE OF U P Vs. PARSHOO RAM
|
February 12, 2014 |
|
STATE OF U P Vs. IRSHAD ALI
|
February 12, 2014 |
|
STATE OF U P Vs. HEMANT SINGH
|
March 28, 2014 |
|
STATE OF U P Vs. BABU RAM
|
March 13, 2014 |
|
STATE OF U P Vs. AKHIL BHUWAN PRAKASH KAPIL
|
April 11, 2014 |
|
STATE OF U P Vs. RAJNATH
|
March 31, 2014 |
|
STATE OF U P Vs. SHYAM BIHARI
|
May 6, 2014 |
|
STATE OF U P Vs. BHUPENDRA MOHAN SHARMA
|
August 4, 2014 |
|
STATE OF U P Vs. MAHENDRA SINGH AND 4 OTHERS
|
August 4, 2014 |
|
STATE OF U P Vs. VED PRAKASH @ NEETU
|
October 8, 2014 |
|
STATE OF U P Vs. IBNEY AHMAD
|
May 13, 2014 |
|
STATE OF U P Vs. ANITA VERMA
|
February 12, 2014 |
|
STATE OF U P Vs. SHEO SAHAI
|
August 25, 2014 |
|
STATE OF U P Vs. KHINWA PASI
|
May 13, 2014 |
|
STATE OF U P Vs. MOHD ISMAIL ALIAS MIAN
|
May 30, 2014 |
|
STATE OF U P Vs. TILAK RAJ MAURYA
|
September 17, 2014 |
|
STATE OF U P Vs. RAM SUMIRAN
|
May 30, 2014 |
|
STATE OF U P Vs. ISHTEKHAR
|
July 28, 2014 |
|
STATE OF U P Vs. SRI DHAR & ORS
|
September 18, 2014 |
|
STATE OF U P Vs. ISHWAR DAYAL
|
October 15, 2014 |
|
STATE OF U P Vs. VIKAS
|
August 4, 2014 |
|
STATE OF U P Vs. SHIV RAM
|
January 10, 2014 |
|
STATE OF U P Vs. SHYAMLAL
|
January 17, 2014 |
|
STATE OF U P Vs. JAI SINGH
|
April 30, 2014 |
|
STATE OF U P Vs. A K MUKHERJEE
|
September 25, 2014 |
|
STATE OF U P Vs. INDRABHUSHAN PANDEY
|
August 4, 2014 |
|
STATE OF U P Vs. JAHAR SINGH
|
May 29, 2014 |
|
STATE OF U P Vs. RAM CHANDRA
|
February 24, 2014 |
|
STATE OF U P Vs. MAHENDRA
|
May 13, 2014 |
|
STATE OF U P Vs. LALA RAM
|
August 8, 2014 |
|
STATE OF U P Vs. VIJAI BAHADUR SINGH
|
May 30, 2014 |
|
STATE OF U P Vs. RAM SHANKER YADAV
|
September 19, 2014 |
|
STATE OF U P Vs. RAMESH CHATURVEDI
|
September 25, 2014 |
|
STATE OF U P Vs. INTZAR
|
May 22, 2014 |
|
STATE OF U P Vs. ANIL KUMAR & ORS
|
July 8, 2014 |
|
STATE OF U P Vs. MANJEET SINGH
|
May 23, 2014 |
|
STATE OF U P Vs. AWADHESH KUMAR MAURYA
|
September 19, 2014 |
|
STATE OF U P Vs. SUDHAKAR PANDEY
|
July 30, 2014 |
|
STATE OF U P Vs. FIRST ADDITIONAL DISTRICT JUDGE, HARDOI & ORS
|
August 25, 2014 |
|
STATE OF U P Vs. HARVIR SINGH
|
April 29, 2014 |
|
STATE OF U P Vs. DINESH ALIAS BHUTTU
|
August 4, 2014 |
|
STATE OF U P Vs. SANJU
|
August 8, 2014 |
|
STATE OF U P Vs. BHUDEO
|
October 8, 2014 |
|
STATE OF U P Vs. OM VEER
|
July 17, 2014 |
|
STATE OF U P Vs. RAM PYARI
|
July 22, 2014 |
|
STATE OF U P Vs. VIRENDRA
|
November 20, 2014 |
|
STATE OF U P Vs. KALLOO SINGH AND 3 OTHERS
|
May 19, 2014 |
|
STATE OF U P Vs. RAKESH
|
October 28, 2014 |
|
STATE OF U P Vs. MAHIPAL SINGH
|
October 17, 2014 |
|
STATE OF U P Vs. SUSHEELA SINGH
|
September 9, 2014 |
|
STATE OF U P Vs. VIJAY YADAV
|
December 23, 2014 |
|
STATE OF U P Vs. RAMESHWAR PRASAD SINGH
|
September 9, 2014 |
|
STATE OF U P Vs. INDRA PAL SINGH
|
March 21, 2014 |
|
STATE OF U P Vs. KARTAR SINGH
|
March 21, 2014 |
|
STATE OF U P Vs. GULAB YADAV
|
February 20, 2014 |
|
STATE OF U P Vs. RAJENDRA
|
April 10, 2014 |
|
STATE OF U P Vs. I HUSAIN
|
March 10, 2014 |
|
STATE OF U P Vs. MURLI DHAR PATHAK
|
January 16, 2014 |
|
STATE OF U P Vs. RAJ KUMAR
|
March 21, 2014 |
|
STATE OF U P Vs. RAKESH
|
April 7, 2014 |
|
STATE OF U P Vs. BAIJU TIWARI
|
March 20, 2014 |
|
STATE OF U P Vs. PARMATMA SARAN MATHUR
|
March 20, 2014 |
|
STATE OF U P Vs. SHISHUPAL SINGH
|
March 28, 2014 |
|
STATE OF U P Vs. BUDH SINGH
|
March 28, 2014 |
|
STATE OF U P Vs. RAM ASHREY
|
March 20, 2014 |
|
STATE OF U P AND 3 ORS Vs. BAL KRISHNA TEWARI
|
May 8, 2014 |
|
STATE OF U P AND 3 ORS Vs. FAINI SINGH
|
April 25, 2014 |
|
STATE OF U P AND 3 OTHERS Vs. BHAGIRATH SINGH
|
September 1, 2014 |
|
STATE OF U P INSTITUTIONAL FINANCE AND PUBLIC INSURANCE Vs. PREM SHANKER TRIVEDI
|
November 26, 2014 |
|
STATE OF U P INSTITUTIONAL FINANCE AND PUBLIC INSURANCE Vs. SEEMA DEVI W/O DAYA RAM & ORS
|
November 26, 2014 |
|
STATE OF U. P. Vs. CHANDRIKA
|
February 20, 2014 |
|
STATE OF U.P. Vs. SURESH YADAV
|
April 28, 2014 |
|
STATE OF U.P. Vs. BHADAI
|
July 4, 2014 |
|
STATE OF U.P. Vs. PRABHAT
|
August 4, 2014 |
|
STATE OF U.P. Vs. ARSHAD
|
April 22, 2014 |
|
STATE OF U.P. Vs. JUGNU TIWARI
|
April 22, 2014 |
|
STATE OF U.P. Vs. AZAD AND ORS.
|
December 2, 2014 |
|
STATE OF U.P. Vs. SATYA PRAKASH
|
December 2, 2014 |
|
STATE OF U.P. Vs. MUNNA LAL AND ORS.
|
December 2, 2014 |
|
STATE OF U.P. Vs. RAJ KUMAR AND ORS.
|
November 21, 2014 |
|
STATE OF U.P. Vs. AJEET SINGH AND ORS.
|
October 8, 2014 |
|
STATE OF U.P. Vs. BHEEM AND ORS.
|
October 13, 2014 |
|
STATE OF U.P. Vs. RAJJO AND ORS.
|
October 8, 2014 |
|
STATE OF U.P. Vs. SHANKER AND ORS.
|
October 9, 2014 |
|
STATE OF U.P. Vs. RAGHUBAR AND ORS.
|
October 7, 2014 |
|
STATE OF U.P. Vs. MANISH PRATAP SINGH
|
October 27, 2014 |
|
STATE OF U.P. Vs. KAMRUDDIN
|
April 28, 2014 |
|
STATE OF U.P. Vs. RAJENDRA PRASAD DWIVEDI AND ORS.
|
February 13, 2014 |
|
STATE OF U.P. Vs. DHARMENDRA SINGH
|
November 10, 2014 |
|
STATE OF U.P. Vs. RESHMANI
|
July 11, 2014 |
|
STATE OF U.P. Vs. SUSHIL
|
April 17, 2014 |
|
STATE OF U.P. Vs. S.K. GARG
|
May 28, 2014 |
|
STATE OF U.P. Vs. CHANDRA BHUSHAN
|
January 23, 2014 |
|
STATE OF U.P. Vs. DHARA
|
January 21, 2014 |
|
STATE OF U.P. Vs. GIRISH CHANDRA UPADHYAY
|
May 6, 2014 |
|
STATE OF U.P. Vs. RAJESH KUMAR YADAV
|
May 30, 2014 |
|
STATE OF U.P. Vs. RAM SEWAK
|
May 27, 2014 |
|
STATE OF U.P. Vs. MAHENDRA
|
March 21, 2014 |
|
STATE OF U.P. Vs. BIR SINGH AND ORS.
|
July 21, 2014 |
|
STATE OF U.P. Vs. RAMESH CHANDRA GUPTA
|
August 28, 2014 |
|
STATE OF U.P. Vs. ZILA SINGH
|
December 15, 2014 |
|
STATE OF U.P. Vs. PREM SINGH
|
December 19, 2014 |
|
STATE OF U.P. Vs. GULZAR
|
July 18, 2014 |
|
STATE OF U.P. Vs. HITENDRA RAI AND ORS.
|
November 20, 2014 |
|
STATE OF U.P. Vs. OMVIR AND ORS.
|
December 22, 2014 |
|
STATE OF U.P. Vs. SHIV AUTAR AND ORS.
|
December 10, 2014 |
|
STATE OF U.P. Vs. BRAHMJEET AND ORS.
|
December 12, 2014 |
|
STATE OF U.P. Vs. HANIFA KHURSHEED
|
April 30, 2014 |
|
STATE OF U.P. Vs. SHIV SHANKER
|
February 21, 2014 |
|
STATE OF U.P. Vs. DEVI SINGH
|
February 21, 2014 |
|
STATE OF U.P. Vs. YAMUNA PRASAD AND ORS.
|
August 21, 2014 |
|
STATE OF U.P. Vs. RAJBIR AND ORS.
|
December 10, 2014 |
|
STATE OF U.P. Vs. ASHISH
|
December 19, 2014 |
|
STATE OF U.P. Vs. HAR PAL SINGH
|
April 2, 2014 |
|
STATE OF U.P. Vs. SOTAN
|
January 29, 2014 |
|
STATE OF U.P. Vs. HUBB LAL
|
March 25, 2014 |
|
STATE OF U.P. Vs. UMA PATI PANDEY
|
January 21, 2014 |
|
STATE OF U.P. Vs. KHACHERU
|
January 17, 2014 |
|
STATE OF U.P. Vs. HARISHCHANDRA GUPTA
|
January 16, 2014 |
|
STATE OF U.P. Vs. YOGENDRA
|
March 13, 2014 |
|
STATE OF U.P. Vs. VISHRAM SINGH
|
January 17, 2014 |
|
STATE OF U.P. Vs. RAM KRISHNA MISHRA
|
January 31, 2014 |
|
STATE OF U.P. Vs. CHANDRA BOSE
|
January 29, 2014 |
|
STATE OF U.P. Vs. ASHOK KUMAR
|
August 6, 2014 |
|
STATE OF U.P. Vs. VIRENDRA SINGH YADAV
|
August 5, 2014 |
|
STATE OF U.P. Vs. PADAM SINGH
|
May 1, 2014 |
|
STATE OF U.P. Vs. CHIRAUNJI LAL
|
April 30, 2014 |
|
STATE OF U.P. Vs. LAKHAN SINGH
|
April 30, 2014 |
|
STATE OF U.P. Vs. SATISH CHANDRA
|
April 24, 2014 |
|
STATE OF U.P. Vs. KATHULE
|
April 30, 2014 |
|
STATE OF U.P. Vs. SUDHIR GUPTA
|
May 27, 2014 |
|
STATE OF U.P. Vs. UDAIRAJ
|
May 20, 2014 |
|
STATE OF U.P. Vs. RAJVIR
|
February 24, 2014 |
|
STATE OF U.P. Vs. AVANISH KUMAR
|
July 28, 2014 |
|
STATE OF U.P. Vs. PARVEZ
|
July 28, 2014 |
|
STATE OF U.P. Vs. KAMLESH MAURYA ALIAS KAMLESH KUMAR MAURYA
|
July 28, 2014 |
|
STATE OF U.P. Vs. VIDYA RAM
|
March 26, 2014 |
|
STATE OF U.P. Vs. VINDHYAVASINI TIWARI
|
April 25, 2014 |
|
STATE OF U.P. Vs. RAJA RAM
|
May 20, 2014 |
|
STATE OF U.P. Vs. BUDHU SINGH
|
March 20, 2014 |
|
STATE OF U.P. Vs. SANJEEV KUMAR JAIN
|
September 24, 2014 |
|
STATE OF U.P. Vs. BHOLA SAROJ
|
September 19, 2014 |
|
STATE OF U.P. Vs. GANESH PRASAD PANDEY
|
September 26, 2014 |
|
STATE OF U.P. AND ORS. Vs. NATIONAL HUMAN RIGHTS COMMISSION, NEW DELHI AND ORS.
|
December 9, 2014 |
|
STATE OF U.P. AND ORS. Vs. RAMAYAN SINGH AND ORS.
|
July 23, 2014 |
|
STATE OF U.P. AND ORS. Vs. RAJ NARAYAN AND ORS.
|
July 23, 2014 |
|
STATE OF UP Vs. COMMITTEE MANAGEMENT
|
September 11, 2014 |
|
STATE OF UP Vs. BISAI ALIAS VISHWANATH BHAR
|
August 26, 2014 |
|
STATE OF UP Vs. KENCHU
|
July 1, 2014 |
|
STATE OF UTTAR PRADESH Vs. DHARAMVIR
|
March 3, 2014 |
|
STATE OF UTTAR PRADESH Vs. NAIMUDDIN
|
January 15, 2014 |
|
STRONG CONSTRUCTION Vs. STATE OF U P
|
January 8, 2014 |
|
SUBAS YADAV Vs. STATE OF U P
|
January 13, 2014 |
|
SUBASH Vs. STATE OF U.P.
|
December 9, 2014 |
|
SUBEDAR Vs. STATE OF U P
|
May 26, 2014 |
|
SUBEDAR YADAV Vs. STATE OF U P
|
September 8, 2014 |
|
SUBHAN KHAN Vs. LADDAN KHAN
|
March 26, 2014 |
|
SUBHASH Vs. ADDL COMMISSIONER
|
September 5, 2014 |
|
SUBHASH CHAND Vs. STATE OF U P
|
April 24, 2014 |
|
SUBHASH CHAND GOYAL Vs. OFFICIAL LIQUIDATOR ALLAHABAD
|
August 11, 2014 |
|
SUBHASH CHAND PRAJAPATI Vs. STATE OF U.P.
|
July 1, 2014 |
|
SUBHASH CHAND SHARMA Vs. RAJNI TYAGI
|
July 10, 2014 |
|
SUBHASH CHANDRA Vs. STATE OF U P
|
September 2, 2014 |
|
SUBHASH CHANDRA JAIN Vs. BOARD OF REVENUE, ALLAHABAD
|
July 28, 2014 |
|
SUBHASH CHANDRA PANDEY AND ORS. Vs. ISVARDIN AND ORS.
|
December 23, 2014 |
|
SUBHASH CHANDRA VERMA Vs. STATE OF U P
|
May 8, 2014 |
|
SUBHASH KUMAR SAROJ Vs. INDIAN OIL CORPORATION
|
January 3, 2014 |
|
SUBHASH KUMAR YADAV Vs. STATE OF U P
|
August 8, 2014 |
|
SUBHASH SAHNI Vs. STATE OF U P
|
October 17, 2014 |
|
SUBHASH SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
ALLAHABAD BENCH AT ALLAHABAD
|
September 5, 2014 |
|
SUBHASH SINGH Vs. VIJAY KUMAR GARG
|
July 31, 2014 |
|
SUBODH KUMAR AGARWAL Vs. MAHARANI
|
August 20, 2014 |
|
SUCHI ENTERPRISES Vs. UNION OF INDIA AND ORS.
|
August 27, 2014 |
|
SUDAMA DEVI Vs. STATE OF U.P. AND ORS.
|
December 9, 2014 |
|
SUDARSHAN PANDEY Vs. STATE OF U P
|
May 16, 2014 |
|
SUDARSHAN SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE BANK OF INDIA
|
November 20, 2014 |
|
SUDDHU Vs. SENIOR REGIONAL MANAGER F CI VARANASI
|
May 20, 2014 |
|
SUDEEP GUPTA S/O CHOTTEY LAL GUPTA Vs. AMAR SINGH S/O TRIBHUVAN SINGH
|
September 25, 2014 |
|
SUDHA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE
|
October 9, 2014 |
|
SUDHA DEVI Vs. STATE OF U P
|
November 19, 2014 |
|
SUDHA DEVI Vs. STATE OF U P
|
April 2, 2014 |
|
SUDHAKAR ALIAS TINNE Vs. STATE OF U P
|
July 30, 2014 |
|
SUDHAKAR MISHAR Vs. STATE OF U P
|
January 2, 2014 |
|
SUDHARANI PANDEY Vs. D D C BARABANKI
|
September 18, 2014 |
|
SUDHIR Vs. STATE
|
August 28, 2014 |
|
SUDHIR KUMAR Vs. STATE OF U.P.
|
September 24, 2014 |
|
SUDHIR KUMAR AGRAWAL Vs. SHYAM BABU
|
April 9, 2014 |
|
SUDHIR KUMAR PANDEY Vs. STATE OF U P
|
January 9, 2014 |
|
SUDHIR KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
April 29, 2014 |
|
SUDHIR SHUKLA Vs. STATE OF U P
|
April 28, 2014 |
|
SUDHIR SINGH Vs. SURESH SINGH
|
July 10, 2014 |
|
SUDHISH KUMARI BAJPAI Vs. DISTRICT & SESSION JUDGE
|
January 21, 2014 |
|
SUFI FASAHAT HASAN SHAH Vs. SUFI LIAQA HUSAIN
|
January 10, 2014 |
|
SUGANDHI DEVI Vs. STATE OF U P
|
February 18, 2014 |
|
SUGANDHIKA INFRA DEVELOPERS PVT LTD Vs. STATE OF U P
|
July 10, 2014 |
|
SUHIL Vs. STATE OF UTTAR PRADESH
|
May 28, 2014 |
|
SUJIT KUMAR MISHRA Vs. STATE OF U P
|
July 17, 2014 |
|
SUKHAN SINGH Vs. STATE OF U P
|
September 12, 2014 |
|
SUKHBEER SINGH Vs. COMMISSIONER MEERUT
|
May 8, 2014 |
|
SUKHDEO SINGH Vs. D D C
|
December 4, 2014 |
|
SUKHDEV Vs. RAM SAMUJH
|
December 4, 2014 |
|
SUKHENDRA PAL Vs. STATE OF U P
|
September 26, 2014 |
|
SUKHLAL Vs. STATE OF U.P.
|
May 30, 2014 |
|
SUKHLAL Vs. STATE OF U P
|
May 29, 2014 |
|
SUKHLAL Vs. STATE OF U.P.
|
September 11, 2014 |
|
SUKHRAM Vs. D.D.C.
|
August 27, 2014 |
|
SULEMAN @ SHAITAM Vs. STATE OF U P
|
August 8, 2014 |
|
SULEMAN SIDDIQUI Vs. STATE OF U.P.
|
April 18, 2014 |
|
SUMAN Vs. STATE OF U P
|
May 13, 2014 |
|
SUMAN BAI NIRMALA Vs. 1ST ADDITIONAL DISTRICT JUDGE VARANASI
|
January 23, 2014 |
|
SUMAN DEVI Vs. STATE OF U P
|
March 21, 2014 |
|
SUMAN DEVI Vs. STATE OF U P & 4 OTHERS
|
October 10, 2014 |
|
SUMAN DEVI Vs. STATE OF U.P.
|
May 13, 2014 |
|
SUMAN DEVI Vs. STATE OF U.P. AND ORS.
|
April 30, 2014 |
|
SUMAN SRIVASTAVA Vs. STATE OF U.P.
|
February 17, 2014 |
|
SUMER SINGH Vs. STATE OF U P SACHIVALAYA PRASHASHAN PRIN SCY
|
August 20, 2014 |
|
SUMIT KUMAR SHARMA Vs. STATE OF U P
|
September 12, 2014 |
|
SUMIT SINGH Vs. STATE OF U P
|
May 1, 2014 |
|
SUMITA GHAI Vs. ADDITIONAL DISTRICT JUDGE
|
July 1, 2014 |
|
SUN SECURITY SERVICES Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY
|
December 19, 2014 |
|
SUNAHARI LAL S/O GANGA RAM Vs. ATAR SINGH S/O SUNAHARI LAL
|
May 23, 2014 |
|
SUNAINA Vs. REGISTRAR GENERAL, HIGH COURT ALLAHABAD AND 2 ORS
|
December 18, 2014 |
|
SUNAINA MEHROTRA Vs. VIJAY MEHROTRA
|
August 14, 2014 |
|
SUNBEAM ACADEMY EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
|
May 21, 2014 |
|
SUNDAR LAL Vs. STATE OF U P
|
November 19, 2014 |
|
SUNDARI DEVI AND ORS. Vs. UNION OF INDIA
|
December 10, 2014 |
|
SUNDER Vs. STATE OF U.P.
|
May 13, 2014 |
|
SUNDER DEVI Vs. MEERA BHATNAGAR AND OTHERS
|
August 11, 2014 |
|
SUNDER LAL Vs. D.D.C.
|
September 6, 2014 |
|
SUNDER SINGH Vs. STATE OF U.P. AND ORS.
|
September 5, 2014 |
|
SUNEEL AHUJA Vs. MAHIPAL SINGH
|
May 30, 2014 |
|
SUNEEL KUMAR Vs. STATE OF U P
|
September 25, 2014 |
|
SUNEET SINGHAL Vs. C B I , EOU IV/EO-II, NEW DELHI
|
May 6, 2014 |
|
SUNEETA DEVI Vs. STATE OF U P
|
October 8, 2014 |
|
SUNEHRI LAL Vs. PREMWATI
|
December 10, 2014 |
|
SUNHARI LAL BAL MUKUND INTER COLLEGE Vs. REGIONAL COMMITTEE
|
November 17, 2014 |
|
SUNIL AGRAHARI Vs. STATE OF U.P
|
June 16, 2014 |
|
SUNIL KUMAR Vs. STATE OF U P
|
June 10, 2014 |
|
SUNIL KUMAR Vs. STATE OF U P
|
September 4, 2014 |
|
SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
|
November 7, 2014 |
|
SUNIL KUMAR Vs. DDC
|
April 2, 2014 |
|
SUNIL KUMAR Vs. CHAITANYA PRAKASH
|
September 18, 2014 |
|
SUNIL KUMAR BHATIA AND ORS. Vs. RAM LAL ARORA
|
November 7, 2014 |
|
SUNIL KUMAR JAIN Vs. STATE OF U P
|
January 9, 2014 |
|
SUNIL KUMAR MISHRA Vs. STATE OF U P
|
August 13, 2014 |
|
SUNIL KUMAR PANDEY Vs. STATE OF UP
|
October 16, 2014 |
|
SUNIL KUMAR TRIPATHI Vs. UNION OF INDIA
|
October 9, 2014 |
|
SUNIL KUMAR YADAV Vs. STATE OF U.P.
|
November 27, 2014 |
|
SUNIL SAHAI Vs. STATE OF U.P. AND ORS.
|
December 8, 2014 |
|
SUNITA Vs. STATE OF U P
|
January 2, 2014 |
|
SUNITA DEVI Vs. RAM KRIPAL
|
August 22, 2014 |
|
SUNITA SHARMA Vs. DY. REGISTRAR CHITS FUNDS SOCIETY
|
May 14, 2014 |
|
SUNITA SHARMA Vs. STATE OF U P
|
August 4, 2014 |
|
SUNNY WILFRED PRASAD Vs. STATE OF U P
|
October 13, 2014 |
|
SUPER COIR INDIA Vs. U.P. FINANCIAL CORPORATION LTD.
|
December 12, 2014 |
|
SUPER COMPUTER AND NETWORK PROP SURAJ KUMAR TASERA Vs. STATE OF U.P. AND ORS.
|
August 29, 2014 |
|
SUPER FASHION FASTERNERS PVT LTD MEERUT Vs. COMMISSIONER OF TRADE TAX, U P
|
July 4, 2014 |
|
SUPERINTENDENT OF POST OFFICED BANDA Vs. MOHD ZAKIR HUSSAIN
|
July 4, 2014 |
|
SUPERINTENDENT OF POST OFFICES SHAHJAHANPUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
April 1, 2014 |
|
SUPHER RAM Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2014 |
|
SURAJ BHAN Vs. STATE OF U P
|
December 15, 2014 |
|
SURAJ KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
|
September 24, 2014 |
|
SURAJ PAL SINGH Vs. STATE OF U P AND 2 OTHERS
|
July 18, 2014 |
|
SURAJ PRAKASH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2014 |
|
SURAJ PRASAD Vs. CHIEF GENERAL MANAGER, TELECOM(EAST) U P ,B S N L & 4 ORS
|
February 3, 2014 |
|
SURAJ SINGH Vs. RAKESH
|
December 8, 2014 |
|
SURASARI PRASAD MISHRA Vs. STATE OF UP
|
January 29, 2014 |
|
SUREKA INTERNATIONAL Vs. UNION OF INDIA
|
April 15, 2014 |
|
SURENDRA Vs. DDC
|
March 24, 2014 |
|
SURENDRA Vs. STATE OF U.P.
|
August 25, 2014 |
|
SURENDRA Vs. STATE OF U.P.
|
September 25, 2014 |
|
SURENDRA Vs. STATE OF U P
|
September 26, 2014 |
|
SURENDRA & TOHERS Vs. STATE OF U P
|
July 4, 2014 |
|
SURENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
|
SURENDRA KUMAR Vs. STATE OF U.P.
|
March 26, 2014 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
October 7, 2014 |
|
SURENDRA KUMAR RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 6, 2014 |
|
SURENDRA KUMAR SETIA Vs. CIVIL JUDGE SENIOR DIVISION, LUCKNOW
|
January 2, 2014 |
|
SURENDRA NATH BAJPAI Vs. STATE OF U P
|
September 3, 2014 |
|
SURENDRA NATH MISRA Vs. JUDGE SMALL CAUSE COURT/MUNSIF SOUTH
|
January 13, 2014 |
|
SURENDRA NATH VERMA Vs. STATE OF U.P.
|
January 10, 2014 |
|
SURENDRA PAL SINGH Vs. ADDL DIRECTOR CONSOLIDATION JUDICIAL
|
December 4, 2014 |
|
SURENDRA PAL SINGH Vs. MILK COMMISSIONER, U P LUCKNOW
|
May 1, 2014 |
|
SURENDRA PRASAD GUPTA Vs. DISTRICT JUDGE LUCKNOW AND ORS.
|
July 31, 2014 |
|
SURENDRA SINGH Vs. SPECIAL JUDGE SC/ST ACT & ANOTHER
|
April 23, 2014 |
|
SURENDRA SINGH Vs. MUKESH
|
April 30, 2014 |
|
SURENDRA SINGH Vs. STATE OF U P
|
November 14, 2014 |
|
SURENDRA SINGH YADAV Vs. STATE OF U P
|
September 10, 2014 |
|
SURENDRA VERMA Vs. STATE OF U P
|
August 26, 2014 |
|
SURESH Vs. D D C
|
September 4, 2014 |
|
SURESH Vs. RAM BHAROSEY LAL GUPTA
|
October 27, 2014 |
|
SURESH Vs. STATE OF U.P.
|
May 2, 2014 |
|
SURESH AND ORS. Vs. STATE OF U.P.
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August 8, 2014 |
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SURESH CHAND ARORA Vs. STATE OF U.P.
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September 23, 2014 |
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SURESH CHAND BANSAL Vs. ELECTRICITY OMBUDSMAN, VIBHUTI KHAND GOMTI NAGAR
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August 22, 2014 |
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SURESH CHANDRA Vs. STATE OF U P
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February 6, 2014 |
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SURESH CHANDRA Vs. STATE OF U P
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July 7, 2014 |
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SURESH CHANDRA Vs. STATE OF U.P.
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May 12, 2014 |
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SURESH CHANDRA AGARIYA Vs. STATE OF U P
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August 5, 2014 |
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SURESH CHANDRA MANI Vs. DHANANJAI
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August 6, 2014 |
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SURESH CHANDRA SINGH Vs. STATE AND 7 OTHERS
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September 26, 2014 |
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SURESH CHANDRA TIWARI Vs. CHANDRA BHAN PALIWAL
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January 6, 2014 |
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SURESH KUMAR Vs. STATE OF U.P.
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March 31, 2014 |
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SURESH KUMAR GUPTA Vs. JAI KUMAR MISHRA AND 4 OTHERS
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November 14, 2014 |
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SURESH KUMAR MITTAL Vs. STATE OF U P
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December 11, 2014 |
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SURESH KUMAR SINGH AND ORS. Vs. UNION OF INDIA
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October 16, 2014 |
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SURESH KUMAR YADAV Vs. STATE OF U P
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January 30, 2014 |
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SURESH KUSHWAHA Vs. STATE OF U P
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September 25, 2014 |
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SURESH PAL SINGH Vs. STATE OF U P
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August 29, 2014 |
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SURESH PRASAD SINGH Vs. STATE OF U.P. AND ORS.
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October 30, 2014 |
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SURESH RAIDAS Vs. STATE OF U P
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December 19, 2014 |
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SURESH SINGH Vs. STATE OF U.P. AND OTHERS
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August 25, 2014 |
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SURESH SINGH Vs. BOARD OF REVENUE
|
April 2, 2014 |
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SURJEET SRIVASTAVA Vs. REGISTRAR STATE NODAL OFFICER BUNDELKHAND UNIVERSITY
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October 17, 2014 |
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SURSARI TARANG MISRA Vs. U P SAINIK SCHOOL SOCIETY LUCKNOW
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January 13, 2014 |
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SURYA BHAN YADAV Vs. STATE OF U P
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April 24, 2014 |
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SURYA BUX SINGH Vs. STATE OF U P
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July 18, 2014 |
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SURYA KANT PANDEY AND 4 OTHERS Vs. STATE OF U P
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September 10, 2014 |
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SURYA MANI AND ANR. Vs. THE STATE OF U.P. AND ANR.
|
May 23, 2014 |
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SURYA NARAIN Vs. STATE OF U.P.
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March 27, 2014 |
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SURYA NARAYAN TIWARI Vs. STATE OF U P
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March 14, 2014 |
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SURYA PRAKASH MISHRA Vs. GURUBACHAN SINGH SALUJA
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January 20, 2014 |
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SURYA PRAKASH PANDEY Vs. STATE OF U P
|
August 7, 2014 |
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SURYA PRAKASH TRIPATHI Vs. STATE OF U.P.
|
June 24, 2014 |
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SURYAPATTA Vs. A D C
|
August 29, 2014 |
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SURYODAYA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF U.P.
|
April 24, 2014 |
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SUSHANT GUPTA S/O RAJESH CHANDRA GUPTA Vs. UNION OF INDIA
|
July 21, 2014 |
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SUSHEEL KUMAR GUPTA Vs. STATE OF U P
|
July 28, 2014 |
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SUSHEEL KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 17, 2014 |
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SUSHEELA DEVI Vs. STATE OF U P
|
July 25, 2014 |
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SUSHEELA SINGH Vs. STATE OF U P
|
January 8, 2014 |
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SUSHIL CHANDRA PANDEY Vs. STATE OF U P
|
February 25, 2014 |
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SUSHIL CHANDRA TIWARI Vs. STATE OF U.P.
|
July 22, 2014 |
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SUSHIL KUMAR Vs. PARASHURAM
|
December 12, 2014 |
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SUSHIL KUMAR Vs. STATE OF U.P.
|
September 12, 2014 |
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SUSHIL KUMAR GARG Vs. STATE OF U P
|
August 13, 2014 |
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SUSHIL KUMAR MISHRA Vs. UNION OF INDIA
|
August 14, 2014 |
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SUSHIL KUMAR OJHA Vs. SHESH NARAYAN TIPATHI
|
April 9, 2014 |
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SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
April 7, 2014 |
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SUSHILA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 26, 2014 |
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SUSHILA DEVI Vs. NAHAR SINGH
|
August 14, 2014 |
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SUSHILA DEVI Vs. DIRECTOR BAL VIKAS SEVA EVAM PUSHTAHAR LKO
|
September 6, 2014 |
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SUSHILA DEVI Vs. NAVAL KISHORE
|
March 3, 2014 |
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SUSHILA DEVI Vs. RADHA KRISHNA & 2 OTHERS
|
July 4, 2014 |
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SUSHILA DEVI CHHABIL DASS CHARITABLE TRUST Vs. STATE OF U P
|
September 8, 2014 |
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SUSHILA SINGH Vs. D.D. OF COUNSOLIDATION, FAIZABAD
|
March 31, 2014 |
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SUSHILA STEELS Vs. UNION BANK OF INDIA
|
April 23, 2014 |
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SUSHMA SRIVASTAVA Vs. STATE OF U P
|
August 20, 2014 |
|
SUSHMITA PANDEY Vs. STATE OF U P
|
October 9, 2014 |
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SUSHRUT INSTITUTE OF PLASTIC SURGERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 2, 2014 |
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SWADESH PREMI Vs. STATE OF U.P.
|
December 4, 2014 |
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SWAMI BRHAMANAND SARASWATI CHARITABLE TRUST Vs. STATE OF U P
|
September 11, 2014 |
|
SWAMI DAYAL GUPTA Vs. STATE OF U P
|
August 25, 2014 |
|
SWAMI VIVEKANAND LAW COLLEGE BAKSHI KA TALAB Vs. STATE OF U.P. AND ORS.
|
July 3, 2014 |
|
SWAMIDEEN Vs. DEVIDEEN AND 2 OTEHRS
|
August 26, 2014 |
|
SWAROOP CHAND SINGH Vs. STATE OF U P
|
May 29, 2014 |
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SWATANTRA KUMAR Vs. CIVIL JUDGE JUNIOR DIVISION SOUTH/PRESCRIBED AUTHORITY & ORS
|
April 21, 2014 |
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SWATANTRA KUMAR GUPTA Vs. STATE OF U P
|
May 16, 2014 |
|
SWETA PANDEY Vs. STATE OF U.P. AND ORS.
|
December 12, 2014 |
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SYED AMJAD AHSAN RIZVI Vs. CIVIL JUDGE (S.D.) LUCKNOW & ANOTHER
|
December 23, 2014 |
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SYED M M RIZVI Vs. SUBHASH SINGH
|
April 16, 2014 |
|
SYED MAHFOOZUL HASNAIN Vs. SHAHJAHAN
|
August 8, 2014 |
|
SYED MOHD. FAZAL Vs. UNION OF INDIA
|
April 18, 2014 |
|
SYED MOHD. FAZLE HAIDER ZAIDI Vs. STATE OF U.P.
|
January 22, 2014 |
|
SYED MOHD. KHALID Vs. BANK OF INDIA AND ORS.
|
August 12, 2014 |
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SYED RASHAD HASAN Vs. STATE OF U P
|
January 28, 2014 |
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SYED RAZA ABBAS RIZVI Vs. STATE OF U P
|
January 9, 2014 |
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SYED SAFAT HUSAIN RIAZVI Vs. STATE OF U P
|
August 21, 2014 |
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SYED WASIF HAIDER Vs. STATE OF U P
|
November 28, 2014 |
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SYED ZAHEER ANWAR Vs. GRAM SABHA THRU GRAM PRADHAN & 12 OTHERS
|
May 22, 2014 |
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SYED ZAMIN ABBAS Vs. STATE OF U P
|
January 29, 2014 |
|
SYNDICATE BANK Vs. L.I.C. OF INDIA LTD.
|
July 25, 2014 |
|
TABASSUM Vs. STATE OF U P
|
October 9, 2014 |
|
TABASSUM GHAZALA Vs. RAVI BALA GARG
|
May 20, 2014 |
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TAHIR KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 27, 2014 |
|
TAHIRA BEGUM Vs. XTH A.D.J.
|
July 17, 2014 |
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TAJPUR KRISHI UTPAD VIPRAN SAHKARI SAMITI LTD. Vs. STATE OF U.P. AND ORS.
|
December 1, 2014 |
|
TANSEER AHMAD Vs. STATE OF U.P.
|
January 29, 2014 |
|
TANZEEM FATIMA Vs. ALIGARH MUSLIM UNIVERSITY
|
May 9, 2014 |
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TANZEEMUL MAKATIB Vs. SYED EHSAN ABBAS
|
May 29, 2014 |
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TARA CHAND SHARMA Vs. UNION OF INDIA THRU PRINCIPAL SECY. & 3 OTHERS
|
March 4, 2014 |
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TARAMATI DEVI Vs. STATE OF U.P.
|
May 2, 2014 |
|
TARANNUM NASEEM Vs. UNION OF INDIA
|
July 25, 2014 |
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TARIQ MAQBOOL AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 11, 2014 |
|
TARKESHWAR NATH RAI Vs. PRESIDING OFFICER LABOUR COURT
|
January 29, 2014 |
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TARUN KUMAR Vs. C/M DISTT COOPERATIVE BANK LTD
|
September 1, 2014 |
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TARUN KUMAR AGRAWAL Vs. EXECUTIVE ENGINEER, U P AWAS EVAM VIKAS PARISHAD
|
March 28, 2014 |
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TARUN KUMAR SINGHAL AND 3 ORS Vs. HIGH COURT OF JUDICATURE AT ALLD
|
October 31, 2014 |
|
TASABBUR Vs. STATE OF U.P.
|
April 15, 2014 |
|
TASLEEM Vs. STATE OF U P
|
May 12, 2014 |
|
TASNEEM FATIMA Vs. STATE OF U P
|
November 27, 2014 |
|
TASSAVAR Vs. STATE OF U.P.
|
June 5, 2014 |
|
TATA A I G INSURANCE COMPANY LTD Vs. MEHRUNNISHA
|
December 4, 2014 |
|
TATA MOTORS LIMITED Vs. COMMISSIONER COMMERCIAL TAXES
|
May 7, 2014 |
|
TATA TELESERVICES LTD Vs. UNION OF INDIA
|
November 11, 2014 |
|
TAULE RAM Vs. STATE OF U P
|
August 11, 2014 |
|
TAULESHWAR PRASAD Vs. INDIAN OIL CORPORATION LIMITED
|
August 13, 2014 |
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TAVISHI SRIVASTAVA AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
|
September 1, 2014 |
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TAX LAWYERS ASSOCIATION LUCKNOW Vs. STATE OF U P
|
August 20, 2014 |
|
TAYYAB Vs. STATE OF U P
|
May 12, 2014 |
|
TAYYAB Vs. STATE OF U.P.
|
August 29, 2014 |
|
TECHNICAL GLASS INDUSTRIES Vs. STATE OF U P
|
July 4, 2014 |
|
TEERATH Vs. LALJI
|
May 15, 2014 |
|
TEJ PAL MAURYA @ SHER SINGH Vs. STATE OF U P
|
October 9, 2014 |
|
TEJ PAL SINGH Vs. PREMWATI
|
May 8, 2014 |
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TEJ SINGH S/O MEHARBAN SINGH Vs. STATE OF U P
|
October 17, 2014 |
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TEJENDRA SINGH NEGI Vs. STATE OF U.P. AND ORS.
|
April 7, 2014 |
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TEJPAL SINGH Vs. STATE OF U.P.
|
June 2, 2014 |
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TEK CHANDRA Vs. STATE OF U.P.
|
January 3, 2014 |
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TERSI RAM KANAUJIYA Vs. STATE OF U P AND 4 ORS
|
December 19, 2014 |
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THAKUR DIN MISHRA Vs. STATE OF U P
|
August 20, 2014 |
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THAKUR GOVIND DEV JI MAHARAJ Vs. THAKUR RANG JI MAHARAJ VIRAJMAN MANDIR VRINDAVAN
|
May 21, 2014 |
|
THAKUR RAM JANKI VIRAJMAN MANDIR SANKADIK ASHRAM Vs. KANHAIYA DAS DISCIPLE RAM UDAAR SANKADIK ASHRAM
|
October 28, 2014 |
|
THAKURJI JUGAL SARKAR SRI RADHA KRISHNA Vs. SURAJ PRASAD
|
July 11, 2014 |
|
THAMMAN SINGH Vs. STATE OF U P
|
April 15, 2014 |
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THE COMMISSIONER OF CENTRAL EXCISE Vs. COMPUTER SCIENCES CORPORATION INDIA PVT. LTD.
|
October 16, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SUDHIR KUMAR GUPTA AND ORS.
|
April 4, 2014 |
|
THOMSON REUTERS SOUTH ASIA PVT LTD NEW DELHI Vs. EASTERN BOOK COMPANY, A REGD PARTNERSHIP FIRM, LUCKNOW & ORS
|
March 4, 2014 |
|
THREADS (INDIA) LTD Vs. TEXTILES COMMITTEE
|
April 23, 2014 |
|
TIKAAN LAL KHATRI & SONS Vs. COMMISSIONER OF C. EX. & SERVICE TAX
|
December 4, 2014 |
|
TIRATHRAJ TIWARI Vs. STATE OF U.P.
|
March 28, 2014 |
|
TIRTH PRATAP MISHRA S/O LATE MAHADEV PRASAD MISHRA Vs. STATE OF U P D M , BARABANKI & ORS
|
March 14, 2014 |
|
TORAN SINGH Vs. STATE OF U.P.
|
October 13, 2014 |
|
TOURAIDS (I) TRAVEL SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2014 |
|
TRABUDDIN Vs. CHIEF SECY U P SHASAN SECRETARIATE
|
September 17, 2014 |
|
TRIBHUWAN SINGH Vs. STATE OF U.P.
|
May 20, 2014 |
|
TRILOK Vs. D D C
|
April 22, 2014 |
|
TRILOKI NATH SINGH Vs. STATE OF U P
|
August 4, 2014 |
|
TRILOKI NATH SINGH Vs. MANAGING DIRECTOR, U P SAHKARI GRAM VIKAS BANK LTD
|
March 3, 2014 |
|
TRILOKI PRASAD SONKAR Vs. STATE OF U.P.
|
September 25, 2014 |
|
TRILOKY PRASAD Vs. STATE OF U P
|
March 12, 2014 |
|
TRIMURTI TRADERS Vs. STATE OF UP
|
March 3, 2014 |
|
TRIPTI TRIVEDI Vs. STATE OF U P
|
May 5, 2014 |
|
TRISHANA @ TABSSUM Vs. STATE OF U P
|
October 9, 2014 |
|
TRIVENI Vs. STATE OF U P
|
July 25, 2014 |
|
TRIVENI @ BENI Vs. STATE OF U P
|
February 7, 2014 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD Vs. COMMISSIONER, TRADE TAX
|
January 15, 2014 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. STATE OF U.P.
|
May 21, 2014 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
|
July 21, 2014 |
|
TRIVENI PRASAD Vs. STATE OF U P
|
May 30, 2014 |
|
TRIVENI PRASAD Vs. STATE OF U P AND 3 OTHERS
|
September 3, 2014 |
|
TRIVENI PRASAD DIXIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 9, 2014 |
|
TUDOR INDIA LIMITED Vs. STATE OF U.P.
|
July 18, 2014 |
|
TULA RAM AND ORS. Vs. STATE OF U.P.
|
August 29, 2014 |
|
TULLU MOTORS Vs. ADDITIONAL DISTRICT JUDGE
|
March 10, 2014 |
|
TULSI RAM Vs. STATE OF U P
|
November 26, 2014 |
|
TULSI RAM BHAGWAN DAS MANDI GHANSHYAMGANJ Vs. COMMISSINER OF INCOME TAX
|
September 10, 2014 |
|
TULSIANI CONSTRUCTION & DEVELOPERS LTD Vs. STATE OF U P
|
July 9, 2014 |
|
TUNGNATH CHAUBEY Vs. UNION OF INDIA
|
November 21, 2014 |
|
TUNTUN PASI Vs. STATE OF U P
|
September 3, 2014 |
|
TUSHAR KNA NAG Vs. KALPANA NAG
|
May 29, 2014 |
|
U P AVAS EVAM VIKAS PARISHAD LKO Vs. MOHD NASIR RAZA KHAN
|
March 6, 2014 |
|
U P CARBON AND CHEMICALS LTD., VARANSI Vs. TAX RECOVERY OFFICER-VI, KANPUR
|
July 23, 2014 |
|
U P COOPERATIVE UNION LTD Vs. PRESIDING OFFICER
|
March 10, 2014 |
|
U P FINANCIAL CORPORATION Vs. VIKRAM SINGH
|
March 5, 2014 |
|
U P GRAMIN EVAM KHETHIHAR MAZDOOR INION Vs. STATE OF U P
|
July 10, 2014 |
|
U P JAL NIGAM Vs. ANUJ CONSTRUCTION PVT LTD.
|
August 8, 2014 |
|
U P KOSHAGAR KARMCHARI UPSANGH COLLECTORATE Vs. STATE OF U P
|
August 20, 2014 |
|
U P POWER CORPORATION LTD THRU CHAIRMAN Vs. HANSA RAM & 4 ORS
|
November 27, 2014 |
|
U P PROJECT CORP LTD Vs. PRESIDING OFFICER, LABOUR COURT-I
|
November 20, 2014 |
|
U P RAJYA SADAK PARIVAHAN NIGAM LKO IT S R M Vs. MASOOM ALI KHAN
|
November 3, 2014 |
|
U P RAJYA SADAK PARIVAHAN NIGAM SAPRU MARG LKO Vs. LEELAWATI DEVI
|
December 2, 2014 |
|
U P S R T C Vs. KAMLESH KUMAR SRIVASTAVA
|
March 10, 2014 |
|
U P S R T C Vs. MOHD AKBER
|
January 27, 2014 |
|
U P S R T C Vs. MADHURI
|
April 3, 2014 |
|
U P S R T C FAIZABAD Vs. KULDEEP NARAIN SINGH
|
September 25, 2014 |
|
U P SAINIK SCHOOL SOCIETY SAROJINI NAGAR Vs. DR SURSARI TARANG MISHRA
|
February 17, 2014 |
|
U P STATE BRIDGE CORPORATION LIMITED Vs. STATE MINORITIES
|
April 4, 2014 |
|
U P STATE BRIDGE CORPORATION LTD Vs. VIJAY SHANKER SRIVASTAVA
|
February 3, 2014 |
|
U P STATE ELECTRICITY BOARD Vs. U P BIJALI KARMACHARI SANGH
|
November 25, 2014 |
|
U P STATE ELECTRICITY BOARD Vs. DEPUTY DIRECTOR CONSOLIDATION HARDOI
|
December 23, 2014 |
|
U P STATE HANDLOOM CORPORATION LTD Vs. U P RAKIYA HATHKARGA NIGAM LTD
|
July 30, 2014 |
|
U P STATE ROAD TRANSPORT CORP Vs. RAJESHWARI
|
August 13, 2014 |
|
U P VYAPAR KAR (COMMERCIAL TAX) Vs. STATE OF U P
|
August 8, 2014 |
|
U.B. ENGINEERING LTD. Vs. STATE OF U.P. AND ORS.
|
August 27, 2014 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. KALANDRI NARAIN
|
September 22, 2014 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
|
U.P. CHALCHITRA NIGAM LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2014 |
|
U.P. DESIGNERS & DECORATORS Vs. BENGAL CHEMICALS AND PHARMACEUTICSLS LTD.
|
May 20, 2014 |
|
U.P. JAL NIGAM Vs. RAJENDRA
|
May 28, 2014 |
|
U.P. POLLUTION Vs. TULSIPUR SUGAR CO. LTD.
|
February 14, 2014 |
|
U.P. POWER CORPORATION LIMITED & ANOTHER Vs. AJEET KUMAR JAIN
|
July 21, 2014 |
|
U.P. STOCK EXCHANGE BROKERS' ASSOCIATION Vs. SECURITY AND EXCHANGE BOARD OF INDIA
|
May 23, 2014 |
|
U.P.KHADI & VILL. INDUSTRIES BOARD LKO. AND ANOTHER Vs. AJAY KUMAR PANDEY
|
August 21, 2014 |
|
UDAI BHAN PRATAP SHUKLA AND ORS. Vs. ADDL. DISTRICT MAGISTRATE (F&R) AND ORS.
|
December 22, 2014 |
|
UDAI BIR SINGH Vs. ADDITIONAL COMMISSIONER
|
May 13, 2014 |
|
UDAI LAL Vs. STATE OF U P
|
July 24, 2014 |
|
UDAI PAL Vs. STATE OF U.P.
|
January 15, 2014 |
|
UDAI PRATAP SINGH Vs. STATE OF U P
|
July 28, 2014 |
|
UDAI PRATAP SINGH @ SUKHDEO Vs. STATE OF U.P.
|
January 15, 2014 |
|
UDAI SINGH Vs. STATE OF U.P.
|
May 6, 2014 |
|
UDAI VEER SINGH Vs. STATE OF U.P.
|
May 15, 2014 |
|
UDAL Vs. STATE
|
September 17, 2014 |
|
UDIT NARAIN SINGH Vs. STATE OF U.P.
|
April 15, 2014 |
|
UGRASEN Vs. PARMESHWARI DEVI
|
April 21, 2014 |
|
UMA DEVI Vs. RENT CONTROL & EVICTION OFFICER
|
October 30, 2014 |
|
UMA DEVI Vs. STATE OF U P
|
July 24, 2014 |
|
UMA DUTT CHATURVEDI AND ORS. Vs. HINDU INTER COLLEGE, ATARRA
|
July 11, 2014 |
|
UMA KANT MISHRA Vs. CHAIRMAN U P STATE BRIDGE CORP LTD
|
February 14, 2014 |
|
UMA SHANKAR Vs. NUTTAN VIJAI
|
May 30, 2014 |
|
UMA SHANKAR BHARTI Vs. STATE OF UP
|
October 31, 2014 |
|
UMA SHANKER Vs. STATE OF U P
|
May 29, 2014 |
|
UMAKANT Vs. UNION OF INDIA
|
March 28, 2014 |
|
UMAKANT DEV @ LALLU Vs. STATE OF U P
|
April 24, 2014 |
|
UMAKANT GUPTA Vs. UNION OF INDIA AND 3 ORS
|
August 5, 2014 |
|
UMAKANT SINGH Vs. U P KHADI AND VILLAGE INDUSTRIES BOARD
|
February 20, 2014 |
|
UMAR DARAZ AHMAD Vs. STATE OF U P
|
September 5, 2014 |
|
UMARDEEN Vs. STATE OF U P
|
April 7, 2014 |
|
UMAWER DUTT SHUKLA Vs. CITY MAGISTRATE/R.C. OFFICER AND ORS.
|
December 16, 2014 |
|
UMESH KUMAR Vs. UNION OF INDIA
|
March 4, 2014 |
|
UMESH RAI Vs. STATE OF U P
|
March 14, 2014 |
|
UMRAO Vs. STATE OF U.P.
|
June 9, 2014 |
|
UNION BANK OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL AND 2 ORS
|
April 15, 2014 |
|
UNION OF INDIA Vs. RAJ ENTERPRISES GOMTI NAGAR LKO
|
August 20, 2014 |
|
UNION OF INDIA Vs. ANS CONSTRUCTIONS LTD MATHURA ROAD N DELHI
|
September 8, 2014 |
|
UNION OF INDIA Vs. C A T
|
May 12, 2014 |
|
UNION OF INDIA Vs. CHATTAR SINGH
|
August 8, 2014 |
|
UNION OF INDIA Vs. MAHIPAL SHORAWALA
|
May 27, 2014 |
|
UNION OF INDIA Vs. KALPANA CHATURVEDI
|
November 11, 2014 |
|
UNION OF INDIA Vs. ANIL KUMAR SINGH
|
November 12, 2014 |
|
UNION OF INDIA Vs. XIII A.D.J.
|
July 7, 2014 |
|
UNION OF INDIA Vs. RAJ KUMAR PATHAK
|
March 25, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
March 13, 2014 |
|
UNION OF INDIA Vs. MASZOOD ALI
|
May 14, 2014 |
|
UNION OF INDIA Vs. SHYAM KISHORE TRIPATHI
|
September 26, 2014 |
|
UNION OF INDIA Vs. RAMESHWAR PRASAD SHARMA
|
December 23, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 18, 2014 |
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UNION OF INDIA Vs. KAMLESH KUMAR
|
February 24, 2014 |
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UNION OF INDIA Vs. HARBHAJAN KAUR AND ORS.
|
October 16, 2014 |
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UNION OF INDIA Vs. MUNSHI PRASAD
|
March 13, 2014 |
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UNION OF INDIA Vs. SAROJ KUMAR
|
February 27, 2014 |
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UNION OF INDIA Vs. RAMAKANT
|
March 5, 2014 |
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UNION OF INDIA Vs. DISTRICT JUDGE LUCKNOW
|
May 29, 2014 |
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UNION OF INDIA Vs. RAJESH KUMAR SINGH
|
March 31, 2014 |
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UNION OF INDIA Vs. SHYAM KISHORE TIWARI
|
September 8, 2014 |
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UNION OF INDIA Vs. SHYAM KISHORE TRIPATHI
|
September 25, 2014 |
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UNION OF INDIA Vs. SAMEER KUMAR
|
September 22, 2014 |
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UNION OF INDIA Vs. CHANDRA SWAROOP SRIVASTAV
|
August 6, 2014 |
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UNION OF INDIA Vs. RAM RANI AND ORS.
|
November 25, 2014 |
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UNION OF INDIA AND 3 ORS Vs. SHAMBHU NATH DWIVEDI AND 16 ORS
|
December 4, 2014 |
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UNION OF INDIA AND GENERAL MANAGER NORT HERN RAILWAY Vs. NAND LAL GHALEY
|
November 3, 2014 |
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UNION OF INDIA AND ORS. Vs. JALALUDEEN KHAN
|
December 9, 2014 |
|
UNION OF INDIA; KALI DIN Vs. MAJID KHAN
|
July 23, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. CHHAMTA GUPTA
|
May 27, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. ARIF
|
November 5, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. SUDHA & ORS
|
April 3, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. AUDYOGIC OXYGEN PVT LTD
|
November 17, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. RAM NIHOR SON OF BHAIRAV PRASAD
|
September 18, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAMESH
|
May 23, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. USHA
|
May 8, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. HIMGIRI INDUSTRIES
|
April 7, 2014 |
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UNITED INDIA INSURANCE CO.LTD. Vs. RAJENDRA PRATAP SINGH
|
May 29, 2014 |
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UNITED INDIA INSURANCE COMAPNY LTD Vs. MEERA DIWEDI
|
November 25, 2014 |
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UNITED INDIA INSURANCE COMP LTD Vs. DAL BAHADUR SINGH
|
May 29, 2014 |
|
UNITED INDIA INSURANCE COMP LTD Vs. ANITA MISHRA
|
September 25, 2014 |
|
UNITED INDIA INSURANCE COMPANY Vs. MEERA DEVI
|
October 17, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHASHI SINGH AND ORS.
|
December 10, 2014 |
|
UNITED TRADE AGENCY CONTRACTOR Vs. DISTRICT JUDGE
|
September 26, 2014 |
|
UPENDRA PRASAD SINGH Vs. ADDL. DISTRICT MAGISTRATE
|
January 27, 2014 |
|
UPENDRA SINGH Vs. STATE OF U P
|
September 6, 2014 |
|
UPSRTC Vs. GOPAL SINGH
|
April 1, 2014 |
|
UPSRTC, ALIGARH Vs. HAKIM SINGH
|
August 1, 2014 |
|
URMIL TULI Vs. PRAKASH BHELOTIA
|
July 9, 2014 |
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URMILA Vs. STATE OF U.P.
|
August 14, 2014 |
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URMILA AND ORS. Vs. IVTH A.D.J., KANPUR DEHAT AND ORS.
|
August 29, 2014 |
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URMILA AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 5, 2014 |
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URMILA DEVI Vs. NAIPAL SINGH AND 3 OTHERS
|
July 28, 2014 |
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URMILA GUPTA Vs. STATE OF U P
|
March 24, 2014 |
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URMILA SINGH Vs. COMMISSIONER CHITRAKOOT DHAM BANDA
|
January 7, 2014 |
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USHA BAJAJ Vs. STATE OF U P
|
April 21, 2014 |
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USHA DEVI Vs. STATE OF UP
|
August 2, 2014 |
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USHA DEVI Vs. STATE OF U.P.
|
September 2, 2014 |
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USHA DIXIT AND ORS. Vs. JAVED
|
November 13, 2014 |
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USHA RAI Vs. STATE BANK OF INDIA, VARANASI
|
November 7, 2014 |
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USHA SINGH Vs. GYAN PERKASH
|
July 23, 2014 |
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UTTAM CHAND BARANWAL Vs. STATE OF U.P. AND ORS.
|
November 17, 2014 |
|
UTTAM SINGH Vs. STATE OF U P
|
September 16, 2014 |
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UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SHAILENDRA KUMAR
|
October 7, 2014 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHOBHA PANDEY
|
September 24, 2014 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
|
September 4, 2014 |
|
V NATH Vs. D D C
|
November 11, 2014 |
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V. PRABHA Vs. ADDITIONAL DISTRICT JUDGE COURT NO.4 SITAPUR AND ORS.
|
September 16, 2014 |
|
V.K. GUPTA Vs. UNION OF INDIA
|
August 29, 2014 |
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VACHASPATI Vs. STATE OF U.P.
|
February 7, 2014 |
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VAH AUTO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
January 27, 2014 |
|
VAKEEL AHMAD Vs. RASHID KHAN
|
January 31, 2014 |
|
VANDANA SHUKLA Vs. STATE OF U P
|
January 27, 2014 |
|
VANDANA SRIVASTAVA Vs. STATE OF U.P.
|
May 21, 2014 |
|
VANDANA TRAVELS & TOURS Vs. COMMISSIONER (APPEALS),CENTRAL EXCISE & SERVICE TAX
|
December 23, 2014 |
|
VANDANA VARMA Vs. STATE OF UP
|
August 29, 2014 |
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VARUN GOYAL Vs. STATE OF U.P. AND ORS.
|
December 23, 2014 |
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VARUN SINGH Vs. ARVIND KUMAR SINGH
|
May 29, 2014 |
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VARURENDRA RAI Vs. STATE OF U P
|
October 8, 2014 |
|
VEDANT PANDEY Vs. STATE OF U P
|
February 19, 2014 |
|
VEDVYAS @ SATYAM YADAV Vs. STATE OF U P
|
September 15, 2014 |
|
VEENA KUREEL Vs. UNION OF INDIA & ORS
|
April 18, 2014 |
|
VEENA VERMA Vs. DEBT RECOVERY TRIBUNAL
|
January 2, 2014 |
|
VEER BHAN SINGH Vs. STATE OF UP
|
August 20, 2014 |
|
VEER PAL SINGH CHAUHAN Vs. LUCKNOW PRODUCERS CO-OPERATIVE MILK UNION
|
February 3, 2014 |
|
VEER SINGH Vs. D I G POLICE, CRPF RAMPUR
|
April 1, 2014 |
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VEER SINGH Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
April 11, 2014 |
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VEERA WATI Vs. DISTT RAGISTRAR
|
August 29, 2014 |
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VEERPAL Vs. STATE OF U P
|
January 3, 2014 |
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VEERU AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 21, 2014 |
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VEERU RAIDAS Vs. STATE OF U.P.
|
January 7, 2014 |
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VEERWATI Vs. STATE OF U.P.
|
July 21, 2014 |
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VICHITRAVEER @ SRIPAL Vs. STATE OF U P
|
October 31, 2014 |
|
VICTORIA MANUFACTURING AND PACKAGING CO. Vs. STATE OF U.P. AND ANOTHER
|
July 10, 2014 |
|
VIDHYA DEVI Vs. ORIENTAL INSURANCE CO LTD REGIONAL OFFICE
|
March 28, 2014 |
|
VIDHYAWATI Vs. JIA LAL
|
May 29, 2014 |
|
VIDYA DEVI Vs. DHIRAJ KUMAR VERMA
|
August 1, 2014 |
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VIDYA ERECTORS AND ENGINEERS PVT LTD AND ORS Vs. STATE OF U P AND ORS
|
February 18, 2014 |
|
VIDYA SINGH Vs. STATE OF U.P.
|
June 20, 2014 |
|
VIDYA WATI Vs. STATE OF U.P.
|
July 7, 2014 |
|
VIJAI Vs. STATE
|
May 30, 2014 |
|
VIJAI KUMAR PANDEY Vs. D I O S JAUNPUR
|
July 4, 2014 |
|
VIJAI KUMAR SRIVASTAVA Vs. AWADHESH KUMAR SRIVASTAVA
|
November 10, 2014 |
|
VIJAI KUMAR TIWARI Vs. STATE OF U P
|
September 1, 2014 |
|
VIJAI NARAIN TIWARI Vs. STATE OF U P
|
October 10, 2014 |
|
VIJAI PAL Vs. STATE OF U.P.
|
February 18, 2014 |
|
VIJAI PAL Vs. STATE OF U P
|
March 11, 2014 |
|
VIJAI PAL SINGH Vs. D I O S
|
January 20, 2014 |
|
VIJAI PRATAP SINGH Vs. STATE OF U P
|
February 25, 2014 |
|
VIJAY Vs. STATE OF U.P.
|
April 17, 2014 |
|
VIJAY BAHADUR GAUR Vs. STATE OF U.P.
|
February 10, 2014 |
|
VIJAY BAHADUR SINGH Vs. MUNNE KHAN
|
July 2, 2014 |
|
VIJAY BAHADUR VERMA & 16 OTHERS Vs. LABOUR COURT FAIZABAD
|
October 16, 2014 |
|
VIJAY DEEP SINGH Vs. STATE OF U P
|
March 14, 2014 |
|
VIJAY KRISHNA BHARTI Vs. UPPER ZILA EVAM SATRA NYAYADHISH LUCKNOW
|
January 23, 2014 |
|
VIJAY KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, SULTANPUR
|
July 31, 2014 |
|
VIJAY KUMAR Vs. DISTRICT MAGISTRATE, SIDDHARTH NAGAR AND ORS.
|
August 2, 2014 |
|
VIJAY KUMAR Vs. D.J.,FAIZABAD
|
January 21, 2014 |
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VIJAY KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
January 27, 2014 |
|
VIJAY KUMAR SINGH Vs. STATE OF U.P.
|
April 9, 2014 |
|
VIJAY PAL Vs. STATE OF U P
|
October 17, 2014 |
|
VIJAY PAL SINGH @ BRIJ RAJ SINGH Vs. D.D.C.
|
February 10, 2014 |
|
VIJAY PRAKASH Vs. STATE OF U P
|
July 18, 2014 |
|
VIJAY PRAKASH PANDEY Vs. INSPECTOR GENERAL OF POLICE, U.P. POLICE HEAD QUARTER, ALLAHABAD
|
March 6, 2014 |
|
VIJAY PRAKASH SWARNKAR Vs. STATE OF U.P.
|
September 17, 2014 |
|
VIJAY PRATAP MAURYA Vs. STATE OF U P
|
July 17, 2014 |
|
VIJAY PRATAP SINGH Vs. COLLECTOR/ DISTRICT MAGISTRATE, RAIBERELI & ORS
|
April 25, 2014 |
|
VIJAY PRATAP SINGH Vs. UNION OF INDIA
|
January 22, 2014 |
|
VIJAY PRATAP SINGH Vs. TRIVENI STRUCTURALS LIMITED
|
March 13, 2014 |
|
VIJAY RANDHAR Vs. STATE OF U.P.
|
July 31, 2014 |
|
VIJAY SHANKAR JAISWAL Vs. PRADIP KUMAR SRIVASTAVA AND ANOTHER
|
August 26, 2014 |
|
VIJAY SHANKAR PANDEY Vs. UNION OF INDIA
|
April 3, 2014 |
|
VIJAY SHANKAR PATHAK Vs. STATE OF U P
|
February 14, 2014 |
|
VIJAY SHANKAR YADAV Vs. STATE OF U P
|
January 28, 2014 |
|
VIJAY SHANKER RAI Vs. SARVJEET RAI
|
October 17, 2014 |
|
VIJENDRA Vs. G.M.
|
September 25, 2014 |
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VIJENDRA KUMAR YADAV Vs. G.M., PERSONNEL ADMINISTRATION DIVISION, P.N.B.
|
July 11, 2014 |
|
VIJENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
|
April 9, 2014 |
|
VIJENDRA SINGH Vs. STATE OF U P
|
January 13, 2014 |
|
VIKAS @ VIKAS AGARWAL Vs. STATE OF U P
|
March 7, 2014 |
|
VIKAS GUPTA Vs. RAM MAHADEV PRASAD
|
September 5, 2014 |
|
VIKAS MADHYAMIK VIDYALAY TINDOLA Vs. STATE OF U P
|
November 24, 2014 |
|
VIKAS MALL Vs. STATE OF U.P.
|
November 7, 2014 |
|
VIKAS RASTOGEE Vs. STATE OF U.P.
|
January 17, 2014 |
|
VIKAS TRADERS Vs. STATE OF U P AND 3 ORS
|
July 24, 2014 |
|
VIKAS VERMA @ KARAN VERMA Vs. STATE OF U P PRIN SECY HOME CIVIL SECTT
|
March 26, 2014 |
|
VIKASH KANT PANDEY Vs. MANJEET KUMAR
|
November 25, 2014 |
|
VIKASH RAI Vs. STATE OF U P
|
March 25, 2014 |
|
VIKRAM Vs. STATE OF U P
|
September 8, 2014 |
|
VIKRAM BHARDWAJ Vs. STATE OF U.P.
|
February 10, 2014 |
|
VIKRAM RAJ SAXENA Vs. STATE OF U P SECY APPOINTMENT
|
February 10, 2014 |
|
VIKRAM SINGH Vs. STATE OF U P
|
May 6, 2014 |
|
VIMAL KUMAR Vs. STATE OF U P
|
October 16, 2014 |
|
VIMAL KUMAR GUPTA Vs. STATE OF UP
|
November 5, 2014 |
|
VIMAL MEHRA Vs. STATE OF U P
|
July 17, 2014 |
|
VIMLA DEVI Vs. STATE OF U.P.
|
February 21, 2014 |
|
VIMLAWATI Vs. STATE OF U.P. AND ORS.
|
November 20, 2014 |
|
VINAY KANT YADAV Vs. STATE OF U P
|
August 1, 2014 |
|
VINAY KUMAR Vs. STATE OF U P
|
May 13, 2014 |
|
VINAY KUMAR Vs. STATE OF U.P.
|
May 30, 2014 |
|
VINAY KUMAR Vs. DY DIRECTOR OF CONSOLIDATION
|
March 14, 2014 |
|
VINAY KUMAR AND 5 OTHERS Vs. STATE OF U P
|
August 8, 2014 |
|
VINAY KUMAR DWIVEDI Vs. SPECIAL JUDGE ANTI CORRUPTION/ADDL.DISTRICT AND SESSION & ORS.
|
December 3, 2014 |
|
VINAY KUMAR GOYAL Vs. CHAIRMAN AND MANAGING DIRECTOR, H P C LTD
|
September 12, 2014 |
|
VINAY KUMAR MALL Vs. STATE OF U.P.
|
September 2, 2014 |
|
VINAY KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS FIROZABAD
|
March 21, 2014 |
|
VINAY KUMAR SINGH Vs. DR. VIJAY LAXMI SAXENA AND ORS.
|
August 4, 2014 |
|
VINAY KUMAR YADAV Vs. GAUTAM BUDDH TECHNICAL UNIVERSITY
|
May 20, 2014 |
|
VINAY SINGH Vs. UNION OF INDIA
|
January 6, 2014 |
|
VINAY WIRE AND POLY PRODUCT P. LTD. Vs. DIR. GENERAL OF CENTRAL EXCISE
|
May 12, 2014 |
|
VINAY YADAV Vs. STATE OF U P
|
July 8, 2014 |
|
VINAYAK INT UDYOG KATHA BAGHPAT Vs. COMMISSIONER COMMERCIAL TAX U P LKO
|
July 31, 2014 |
|
VINEET AGNIHOTRI Vs. STATE OF U.P.
|
April 25, 2014 |
|
VINEET ASHEESH PANDEY Vs. BANARAS HINDU UNIVERSITY
|
August 22, 2014 |
|
VINEET KAUSHIK Vs. STATE OF U.P.
|
August 8, 2014 |
|
VINEET KUMAR Vs. STATE OF U.P.
|
October 30, 2014 |
|
VINEET KUMAR RAGAV Vs. UNION OF INDIA
|
April 4, 2014 |
|
VINOD Vs. DY DIRECTOR OF CONSOLIDATION
|
November 11, 2014 |
|
VINOD Vs. STATE OF U P
|
January 8, 2014 |
|
VINOD KUMAR Vs. STATE OF U P
|
October 13, 2014 |
|
VINOD KUMAR Vs. STATE OF U P AND 5 OTHERS
|
October 8, 2014 |
|
VINOD KUMAR Vs. STATE OF U P
|
April 21, 2014 |
|
VINOD KUMAR Vs. STATE OF U P
|
August 19, 2014 |
|
VINOD KUMAR Vs. STATE OF U.P.
|
November 28, 2014 |
|
VINOD KUMAR AND ORS. Vs. D.D.C., VARANASI AND ORS.
|
December 2, 2014 |
|
VINOD KUMAR GUPTA Vs. STATE OF U.P.
|
July 24, 2014 |
|
VINOD KUMAR GUPTA Vs. STATE OF U P
|
September 18, 2014 |
|
VINOD KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
March 27, 2014 |
|
VINOD KUMAR III Vs. STATE OF U P
|
April 2, 2014 |
|
VINOD KUMAR SAHU Vs. STATE OF U P
|
February 20, 2014 |
|
VINOD KUMAR SHARMA Vs. U.P.S.E.B.
|
May 2, 2014 |
|
VINOD KUMAR SHARMA Vs. STATE OF U.P.
|
February 20, 2014 |
|
VINOD KUMAR VERMA Vs. COMMITTEE OF MANAGEMENT
|
January 31, 2014 |
|
VINOD KUMAR YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 13, 2014 |
|
VINOD KUMAR-III Vs. STATE OF U P , THRU SECY AND 7 OTHERS
|
August 26, 2014 |
|
VINOD RAI Vs. UNION OF INDIA
|
July 31, 2014 |
|
VINOD SINGH Vs. STATE OF U P
|
March 5, 2014 |
|
VIPIN KUMAR SHARMA Vs. MAMTA TIWARI AND ORS.
|
December 11, 2014 |
|
VIR SINGH Vs. STATE OF U.P.
|
April 17, 2014 |
|
VIRENDRA Vs. STATE OF U P
|
April 30, 2014 |
|
VIRENDRA Vs. STATE OF U.P.
|
July 8, 2014 |
|
VIRENDRA Vs. STATE OF U.P.
|
December 15, 2014 |
|
VIRENDRA BADHAI Vs. STATE OF U.P.
|
November 27, 2014 |
|
VIRENDRA ENGINEERING & CHEMICAL PVT LTD AND ANTHER Vs. DY DIRECTOR OF CONSOLIDATION
|
January 20, 2014 |
|
VIRENDRA KUMAR Vs. STATE OF U P
|
September 5, 2014 |
|
VIRENDRA KUMAR Vs. STATE OF U P
|
March 27, 2014 |
|
VIRENDRA KUMAR DIXIT Vs. STATE OF U.P.
|
October 15, 2014 |
|
VIRENDRA KUMAR GUPTA @ BIRENDRA Vs. DISTRICT REGISTRAR/A D M (F & R)
|
January 3, 2014 |
|
VIRENDRA KUMAR MISHRA Vs. STATE OF U P
|
September 25, 2014 |
|
VIRENDRA KUMAR SURI Vs. STATE OF U P
|
May 20, 2014 |
|
VIRENDRA KUMAR, DIRECTOR, VIKRAM LABORATORIES PVT Vs. STATE OF U P
|
May 30, 2014 |
|
VIRENDRA NATH SINGH Vs. D D C
|
May 5, 2014 |
|
VIRENDRA PAL KAPOOR Vs. UNION OF INDIA
|
May 29, 2014 |
|
VIRENDRA PRASAD Vs. D.D.C./ADM (F&R)
|
September 1, 2014 |
|
VIRENDRA PRATAP GIRI Vs. STATE OF UP
|
October 31, 2014 |
|
VIRENDRA PRATAP SINGH Vs. STATE OF U P
|
February 25, 2014 |
|
VIRENDRA SINGH Vs. BOARD OF REVENUE, U P AT LUCKNOW
|
May 28, 2014 |
|
VIRENDRA SINGH Vs. STATE OF U P
|
May 23, 2014 |
|
VIRENDRA SINGH Vs. STATE OF U P
|
March 28, 2014 |
|
VIRENDRA SINGH Vs. STATE OF U.P.
|
April 7, 2014 |
|
VIRENDRA SINGH Vs. STATE OF U.P.
|
September 23, 2014 |
|
VIRENDRA SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
July 9, 2014 |
|
VIRENDRA SINGH (CONSTABLE NO 940740224) AND 2 ORS Vs. STATE OF U P AND 4 ORS
|
September 2, 2014 |
|
VISHAL Vs. STATE OF U P AND 5 OTHERS
|
May 22, 2014 |
|
VISHAL @ SATYA PRAKASH @ CHHOTU Vs. STATE OF U P
|
April 28, 2014 |
|
VISHAL KUMAR PAL Vs. STATE OF U P
|
July 17, 2014 |
|
VISHAL RETAIL PVT LTD Vs. STATE OF U P
|
September 9, 2014 |
|
VISHALESHWAR PANDEY Vs. STATE OF U P
|
May 30, 2014 |
|
VISHESH NARAYAN MISHRA Vs. STATE OF U.P.
|
January 27, 2014 |
|
VISHNU BANSAL Vs. STATE OF U P
|
December 5, 2014 |
|
VISHNU DUTT Vs. ADDITONAL DISTRICT JUDGE COURT NO 6 LAKHIMPUR KHERI
|
November 20, 2014 |
|
VISHRAM Vs. STATE OF U P AND 3 OTHERS
|
September 22, 2014 |
|
VISHRAM Vs. STATE OF U.P.
|
January 16, 2014 |
|
VISHRAM SINGH Vs. STATE OF U P
|
April 1, 2014 |
|
VISHWA NATH PANDEY Vs. STATE OF U P
|
December 9, 2014 |
|
VISHWA RAJ SINGH Vs. STATE OF U.P.
|
October 10, 2014 |
|
VISHWAMBHER PRASAD MISHRA Vs. STATE OF U P
|
July 11, 2014 |
|
VISHWANATH Vs. STATE OF UP
|
August 28, 2014 |
|
VISHWANATH Vs. STATE OF U.P. AND ORS.
|
August 26, 2014 |
|
VISHWANATH PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2014 |
|
VISHWANATH SHUKLA Vs. STATE OF U P
|
January 10, 2014 |
|
VISHWESHWAR PATHAK Vs. STATE OF U.P. AND ORS.
|
December 16, 2014 |
|
VISION MINERALS & ENERGY Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
August 4, 2014 |
|
VIVEK AGRAWAL Vs. STATE OF U P
|
January 23, 2014 |
|
VIVEKA NAND MISHRA Vs. BANK OF BARODA THRO CHAIRMAN & M D
|
August 4, 2014 |
|
WAFFERS WOODS WORKS PARTNER AKEEL AHMED Vs. STATE OF U P SECY (FOREST) CIVIL SECTT LUCKNOW
|
April 11, 2014 |
|
WAHID HUSSAIN Vs. INDIAN OIL CORPORATION LTD.
|
March 4, 2014 |
|
WALI HASAN AND ORS. Vs. SADHO SINGH AND ORS.
|
December 5, 2014 |
|
WAQF NO 62/248, HAZI AQEEL AHMAD Vs. STATE OF U P & 4 OTHERS
|
August 5, 2014 |
|
WASEEM Vs. STATE OF U P
|
February 20, 2014 |
|
WASIM Vs. STATE OF U P
|
March 31, 2014 |
|
WASIM RAZA KHAN Vs. BOARD OF REVENUE
|
March 11, 2014 |
|
WILLIAM @ BILLU PASI Vs. STATE OF U P
|
May 28, 2014 |
|
WING CDR SURENDRA NATH AGNIHOTRI Vs. NEW OLKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
March 11, 2014 |
|
YAKOOB SON OF NAWAB Vs. STATE OF U P
|
May 28, 2014 |
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YAMAHA MOTORS INDIA PVT. LTD. Vs. STATE OF U.P.
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May 14, 2014 |
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YASEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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February 17, 2014 |
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YASEEN AHMAD Vs. STATE OF U P & ORS
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May 23, 2014 |
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YASH PAL Vs. STATE OF U P
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November 26, 2014 |
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YASHODA Vs. COLLECTOR
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February 14, 2014 |
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YASHPAL SINGH Vs. STATE OF U P
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September 24, 2014 |
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YASHPAL SINGH Vs. STATE OF U.P. AND ORS.
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September 23, 2014 |
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YASHPAL SINGH Vs. PRESCRIBED AUTHORITY, U P URBAN BUILDING AND ANOTH
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September 9, 2014 |
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YASHWANT Vs. BHUMI PRABANDHAK SAMITI
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May 5, 2014 |
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YASIN Vs. STATE OF U.P.
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April 9, 2014 |
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YATENDRA KUMAR Vs. STATE OF U P
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August 5, 2014 |
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YOGENDRA GIRI Vs. U P PROCESSING @ CONSTRUCTION COOPERATIVE FEDERATION
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July 4, 2014 |
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YOGENDRA KUMAR SAINI Vs. MAHESH KUMAR TAYAL
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October 17, 2014 |
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YOGENDRA SINGH Vs. STATE OF U.P.
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March 3, 2014 |
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YOGENDRA SINGH Vs. STATE OF U P
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March 3, 2014 |
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YOGENDRA SINGH @ SONU Vs. STATE OF U P
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August 25, 2014 |
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YOGESH AGARWAL Vs. RAJENDRA GOYEL
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July 10, 2014 |
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YOGESH AND 4 ORS Vs. STATE OF U P
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January 3, 2014 |
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YOGESH KUMAR Vs. STATE OF UTTAR PRADESH
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February 19, 2014 |
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YOGESH KUMAR MISHRA Vs. STATE OF U P
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July 15, 2014 |
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YOGESH KUMAR MISHRA Vs. ADDL COMMISSIONER
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March 7, 2014 |
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YOGESH KUMAR PANDEY Vs. UNION OF INDIA THRU SECY & 2 OTHERS
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December 2, 2014 |
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YOGESH KUMAR SHARMA Vs. STATE OF U.P.
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July 11, 2014 |
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YOGESH MITTAL Vs. STATE OF U P
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November 5, 2014 |
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YOGESH SHARMA Vs. STATE OF U P
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May 22, 2014 |
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YUGAL KISHORE SRIVASTAVA Vs. STATE PUBLIC SERVICE TRIBUNAL AND OTHERS
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February 3, 2014 |
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YUGAM DUTT SHARMA Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
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December 18, 2014 |
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YUNDAI ENGINEERING & CONSTRUCTION CO LTD Vs. COMMISSIONER TRADE TAX, U P
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November 24, 2014 |
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YUNUS Vs. STATE OF U P
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June 16, 2014 |
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Z U ANSARI Vs. STATE OF U P
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February 3, 2014 |
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ZAFAR ULLAH KHAN Vs. STATE OF U P
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August 25, 2014 |
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ZAHIR Vs. SHIMBHOO
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July 28, 2014 |
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ZAKI GHOURI Vs. BOARD OF REVENUE
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July 15, 2014 |
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ZARIF AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
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December 22, 2014 |
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ZAZ AND ZAZ PVT. LTD Vs. UNION OF INDIA
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March 13, 2014 |
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ZEBA HASEEB AND ORS. Vs. STATE OF U.P. AND ORS.
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November 21, 2014 |
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ZILA PANCHAYAT Vs. DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
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August 25, 2014 |
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ZILA PANCHAYAT GONDA Vs. STATE OF U P
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September 25, 2014 |
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ZOYA JUNAID Vs. STATE OF U P
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May 16, 2014 |
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ZULFIKAR ALI Vs. STATE OF U P
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September 15, 2014 |
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ZUNED AHMAD Vs. STATE OF U P
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September 25, 2014 |
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