|
DAU DAYAL Vs. STATE OF U.P.
|
May 9, 2012 |
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DR. SADAKAT HUSAIN Vs. STATE OF U.P.
|
May 17, 2012 |
|
INDIA YAMAHA MOTORS PVT LTD Vs. LABOUR COURT
|
August 30, 2012 |
|
MANISH GULATI Vs. STATE OF U.P
|
May 11, 2012 |
|
MEDICAL SUPERINTENDENT VIVEKANANDA POLYCLINIC Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION
|
May 1, 2012 |
|
RAJVIR SINGH Vs. STATE OF U.P
|
May 16, 2012 |
|
SHYAM ICE AND COLD STORAGE P LTD Vs. SYNDICATE BANK
|
February 29, 2012 |
|
ZEENAT PARVEEN Vs. STATE OF U P
|
July 20, 2012 |
|
(M/S.) CHANDRA TRADERS THROUGH PARTNER SHRI GAJENDRA SINGH Vs. SAJAL CHANDRA AND OTHERS
|
April 2, 2012 |
|
2ND LT. SHATRUGHAN SINGH CHAUHAN Vs. UNION OF INDIA
|
March 26, 2012 |
|
A C MULLICK Vs. STATE OF U P
|
October 12, 2012 |
|
A.D.A. Vs. MATRUMAL
|
January 10, 2012 |
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A.H. WHEELER AND CO PVT LTD Vs. KAMLA KANT PANDEY
|
April 27, 2012 |
|
AADESH KUMAR JAIN AND ORS. Vs. STATE OF U.P. AND ANR.
|
January 17, 2012 |
|
AASHU Vs. STATE OF UP
|
September 14, 2012 |
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AAYUSHI STOCK BROKERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 13, 2012 |
|
ABDUL ALI Vs. RAMAKANT AWASTHI
|
March 23, 2012 |
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ABDUL ATIQ Vs. SUB DIVISIONAL MAGISTRATE
|
January 5, 2012 |
|
ABDUL HAI Vs. UNION OF INDIA
|
May 4, 2012 |
|
ABDUL HAMID Vs. ABDUL LATIF
|
July 26, 2012 |
|
ABDUL KADIR & OTHERS Vs. THE COMMISSIONER BASTI DIVISION, BASTI & OTHERS
|
April 4, 2012 |
|
ABDUL RAHIM KHAN @ MUNNAN @ ANJUM (NOW DECEASED AND SUBSTITUTED BY HIS LEGAL HEIR) Vs. VI ADDL. D.J. & OTHERS
|
November 20, 2012 |
|
ABDUL RAHMAN Vs. STATE OF U P
|
September 4, 2012 |
|
ABDUL RAHMAN Vs. HAJI ABDUL RASHID
|
October 19, 2012 |
|
ABDUL RAHMAN (DECEASED BY LRS.) Vs. DISTRICT JUDGE, HAMIRPUR (MAHOBA)
|
October 8, 2012 |
|
ABDUL RASHID Vs. NATIONAL BUILDING CONSTRUCTION CORP. LTD.,
|
April 19, 2012 |
|
ABDUL RASHID & ANOTHER Vs. NEW INDIA ASSURANCE CO. AND OTHERS
|
February 22, 2012 |
|
ABDUL SHAKOOR Vs. UNION OF INDIA
|
August 9, 2012 |
|
ABDUL WAHEED Vs. VICE CHAIRMAN KANPUR EVELOPMENTAUTHORITY
|
April 6, 2012 |
|
ABDULLA Vs. STATE OF U P
|
August 6, 2012 |
|
ABDURRAHAMA Vs. COLLETOR
|
September 13, 2012 |
|
ABHA PANDEY AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
ABHA SAXENA Vs. STATE OF U P
|
October 15, 2012 |
|
ABHAY KUMAR JAIN Vs. GENERAL MANAGER NORTH CENTRAL RAILWAY ALLAHABAD ON BEHALF OF PRESIDENT OF INDIA
|
April 6, 2012 |
|
ABHAY SOOD Vs. BABU BATUK NATH
|
December 3, 2012 |
|
ABHILAKH SINGH Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
ABHILASH KUMAR Vs. STATE OF U P
|
April 3, 2012 |
|
ABHINAV SINGH Vs. STATE OF U P
|
December 4, 2012 |
|
ABHYUDAYA PHARMACEUTICALS THRU' PARTNER SANJAY GARG Vs. COMMISSIONER OF INCOME TAX
|
April 20, 2012 |
|
ABKAR AHMAD Vs. REGIONAL MANAGER, U.P.S.R.T.C.
|
April 16, 2012 |
|
ABRAR @ BHURA Vs. STATE OF U.P.
|
March 2, 2012 |
|
ABRAR AHMAD Vs. ADHIKSHAK KENDRIYA KARAGAR, SHEOPUR VARANASI
|
May 10, 2012 |
|
ABU BAKAR Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 27, 2012 |
|
ACHARYA R.N. KELA INTER COLLEGE Vs. SABIR KHAN
|
October 10, 2012 |
|
ACHYUT KUMAR Vs. STATE OF U P
|
August 3, 2012 |
|
ADEED NAWAZ Vs. STATE OF U.P.
|
October 19, 2012 |
|
ADHYAKSHA NAGAR PALIKA PARISHAD Vs. U P STATE PUBLIC SERVICES
|
July 25, 2012 |
|
ADITYA FLEXIPACK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2012 |
|
ADITYA NARAIN Vs. UNION OF INDIA
|
April 20, 2012 |
|
AFJAL KHAN Vs. STATE OF U P
|
January 19, 2012 |
|
AFSAR KHAN Vs. STATE OF U.P.
|
December 20, 2012 |
|
AFSARKHAN Vs. CENTRAL BANK OF INDIA,KANPURNAGAR
|
October 9, 2012 |
|
AFTAB AHMAD Vs. SMT. NAJMA
|
January 12, 2012 |
|
AGA NAEEM HAIDER & OTHERS Vs. JITENDRA KUMAR, DISRICT BASIC EDUCATION OFFICER
|
January 16, 2012 |
|
AGRA PUBLIC PHARMACY COLLEGE, NEAR HEERA LAL KI PYAU, AKBARA ROAD ARTONI, AGRA THROUGH ITS DIRECTOR DR. JITENDRA NARAIN Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
AGRAWAL WOOD PRODUCTS Vs. COMMISSIONER, TRADE TAX
|
May 3, 2012 |
|
AGYA RAM Vs. STATE OF U P
|
October 12, 2012 |
|
AHALKAR SINGH Vs. STATE OF U P THRU SECY FOOD AND SUPPLY
|
August 9, 2012 |
|
AHARKESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GAUTAM BUDH NAGAR & ORS.
|
March 29, 2012 |
|
AHMAD RASHEED Vs. STATE OF U P
|
May 29, 2012 |
|
AHMADI USMAN Vs. STATE OF U P
|
March 2, 2012 |
|
AIJAZ ALI ALIAS CHHOTE Vs. RAJ SINGH
|
February 10, 2012 |
|
AJAB SINGH Vs. PANDIT BABURAM
|
July 2, 2012 |
|
AJAI ALIAS AJJU Vs. STATE OF U P
|
February 22, 2012 |
|
AJAI GUPTA Vs. STATE OF U.P.
|
October 31, 2012 |
|
AJAI GUPTA Vs. STATE OF UTTAR PRADESH
|
October 1, 2012 |
|
AJAI KUMAR GARG AND OTHERS Vs. VITH A.D.J., BAREILLY AND OTHERS
|
November 30, 2012 |
|
AJAI KUMAR GUPTA Vs. USHA SHARMA
|
August 24, 2012 |
|
AJAI KUMAR RAI Vs. STATE OF U.P. AND ANOTHER
|
January 18, 2012 |
|
AJAI LODHI Vs. STATE OF U P
|
August 31, 2012 |
|
AJARA KHATOON Vs. STATE OF U P
|
April 13, 2012 |
|
AJAY Vs. STATE OF U.P.
|
January 13, 2012 |
|
AJAY GOYAL & ORS. Vs. SATYA PRAKASH GOYAL
|
October 18, 2012 |
|
AJAY KUMAR Vs. STATE OF U.P.
|
March 2, 2012 |
|
AJAY KUMAR Vs. STATE OF U.P. AND OTHERS
|
December 3, 2012 |
|
AJAY KUMAR Vs. FOOD CORPORATION OF INDIA
|
April 25, 2012 |
|
AJAY KUMAR Vs. STATE OF U P
|
January 17, 2012 |
|
AJAY KUMAR JAISWAL Vs. SHARWAN KUMAR
|
December 18, 2012 |
|
AJAY KUMAR MAURYA ALIAS RAJAN Vs. STATE OF U P
|
July 27, 2012 |
|
AJAY KUMAR PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
AJAY PAL Vs. STATE OF U P
|
August 8, 2012 |
|
AJAY PAL Vs. STATE OF U P
|
February 16, 2012 |
|
AJAY PAL Vs. STATE OF U P
|
November 5, 2012 |
|
AJAY PRAKASH SAROJ Vs. VICE-CHANCELLOR, UNIVERSITY OF ALLAHABAD
|
September 26, 2012 |
|
AJAY PRATAP SRIVASTAVA Vs. STATE OF U P
|
March 2, 2012 |
|
AJAY SHARMA Vs. STATE OF U.P. AND OTHERS
|
September 3, 2012 |
|
AJAY SHARMA Vs. STATE OF U P
|
February 3, 2012 |
|
AJEET Vs. STATE OF U P
|
July 2, 2012 |
|
AJIT KUMAR GUPTA Vs. VARANASI DEVELOPMENT AUTHORITY
|
October 15, 2012 |
|
AJIT KUMAR JAIN Vs. STATE OF U.P.
|
April 30, 2012 |
|
AJIT KUMAR SINGH Vs. STATE OF U.P.
|
December 10, 2012 |
|
AJIT SINGH Vs. STATE OF U.P.
|
February 9, 2012 |
|
AJUDDHI Vs. STATE OF U P
|
February 28, 2012 |
|
AKANKSHA GAUTAM Vs. STATE OF U.P.
|
March 30, 2012 |
|
AKBAR ALI Vs. STATE OF U.P., THRU, SECRETARY, REVENUE AND OTHERS
|
January 12, 2012 |
|
AKHILESH KUMAR ALIAS BABLOO Vs. COMMANDANT
|
August 3, 2012 |
|
AKHILESH KUMAR KATIYAR Vs. STATE OF U P
|
June 22, 2012 |
|
AKHILESH KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
AKHILESH KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
November 21, 2012 |
|
AKHLAQ AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
February 3, 2012 |
|
AKHOURI RAJENDRA PRASAD SINGH Vs. STATE OF U P
|
July 10, 2012 |
|
AKHTAR ALI Vs. STATE OF U.P. & OTHERS
|
July 25, 2012 |
|
AKHTAR HUSSAIN Vs. STATE OF U P
|
July 16, 2012 |
|
AKHTARI BEGUM Vs. KHURSHEED AHMAD
|
January 9, 2012 |
|
AKIL Vs. STATE OF U P
|
May 14, 2012 |
|
AKILA Vs. NISAR AHMAD
|
January 10, 2012 |
|
AKLAKH Vs. STATE OF U P
|
March 15, 2012 |
|
ALI AKHTAR AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 1, PRATAPGARH AND OTHERS
|
December 12, 2012 |
|
ALIGANJ KSEHETRIYA SAHKARI SAMITI LIMITED Vs. MURARI LAL SHARMA
|
July 23, 2012 |
|
ALIMUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 11, 2012 |
|
ALKA GAUR Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 3, 2012 |
|
ALKA ICE AND COLD STORAGE PVT LTD Vs. STATE OF U P
|
May 29, 2012 |
|
ALL INDIA DHANGAR SAMAJ MAHASANGH U P Vs. STATE OF U P
|
March 14, 2012 |
|
ALLAHABAD BANK Vs. CANARA BANK BRANCH BODLA AGRA
|
January 17, 2012 |
|
ALLAHABAD BANK Vs. PRAG DUTT AND ANOTHER
|
January 13, 2012 |
|
ALLAHABAD BANK Vs. PRESIDING OFFICER
|
April 17, 2012 |
|
ALLAHABAD BANK AGRA BRANCH CHILLI EINT ROAD AGRA Vs. BANKING OMBUDSMAN KANPUR
|
August 30, 2012 |
|
ALLAHABAD BANK AND ANOTHER Vs. KUMARI SURABHI ALIAS RUBY AND OTHERS
|
January 5, 2012 |
|
ALLAHABAD CANNING COMPANY Vs. STATE OF U P
|
April 9, 2012 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. SAIFUDDIN
|
September 18, 2012 |
|
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. STATE OF U P
|
June 1, 2012 |
|
ALLAN SHAH Vs. STATE OF U.P.
|
October 3, 2012 |
|
ALOK CHANDRA AGARWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
August 16, 2012 |
|
ALOK KUMAR SINGH Vs. MAHATMA GANDHI KASHI VIDYAPEETH
|
October 11, 2012 |
|
ALOK MISHRA Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
ALOK MISHRA Vs. CENTRAL INFORMATION
|
October 29, 2012 |
|
ALOK TRIPATHI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
ALPA ENGINEERS & FABRICATORS (P) LTD. Vs. COMMISSIONER, TRADE TAX
|
November 20, 2012 |
|
AMANA BEGUM Vs. DEEPAK KUMAR NAGAR
|
May 25, 2012 |
|
AMAR CHAND Vs. MAGAN DEVI
|
January 20, 2012 |
|
AMAR JEET S/O GUR CHARAN Vs. STATE OF U.P. THRU PRIN. SECY. PANCHAYAT RAJ
|
May 4, 2012 |
|
AMAR JEET SINGH Vs. UPPER AYUKTA CHITRAKOOT DHAM BANDA MANDAL BANDA
|
April 6, 2012 |
|
AMAR KUMAR Vs. RAM GANGA COMMAND(PRIYOJANA)
|
October 12, 2012 |
|
AMAR NATH SINHA Vs. LADLI TANDON
|
September 27, 2012 |
|
AMAR SINGH Vs. STATE OF U P
|
August 1, 2012 |
|
AMAR SINGH RAGHUBANSHI S/O HAUSILA BAHADUR SINGH Vs. STATE OF U.P. THRU PRIN. SECY. HOME & ORS.
|
February 21, 2012 |
|
AMARJEET Vs. STATE OF U P
|
May 30, 2012 |
|
AMARJEET SINGH Vs. DISTRICT JUDGE
|
November 9, 2012 |
|
AMBA FILLING STATION Vs. UNION OF INDIA
|
January 18, 2012 |
|
AMEER CHANDRA JAIN Vs. ADDL. DISTRICT JUDGE
|
November 23, 2012 |
|
AMIN KHAN (DECEASED) AND OTHERS Vs. RAZZAB KHAN (DECEASED) AND OTHERS
|
February 21, 2012 |
|
AMIR AHMAD Vs. ADDITIONAL COMMISSIONER
|
July 10, 2012 |
|
AMIR FATIMA Vs. D.J., SAHARANPUR & OTHERS
|
November 20, 2012 |
|
AMIR SINGH Vs. ADDITIONAL COMMISSIONER AGRA DIVISIONAGRA
|
April 26, 2012 |
|
AMIR ULLAH Vs. STATE OF U.P. AND OTHERS
|
August 14, 2012 |
|
AMIR ULLAH Vs. STATE OF U P
|
September 4, 2012 |
|
AMIRUL HASAN Vs. STATE OF UP
|
May 16, 2012 |
|
AMIT AND OTHERS Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
|
AMIT GARG Vs. TABASSUM
|
May 1, 2012 |
|
AMIT KUAMR GUPTA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
May 3, 2012 |
|
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
|
August 3, 2012 |
|
AMIT KUMAR Vs. STATE OF U P
|
August 7, 2012 |
|
AMIT KUMAR KORI Vs. STATE OF U.P.
|
January 12, 2012 |
|
AMIT NARAIN RAI Vs. STATE OF U P
|
April 9, 2012 |
|
AMIT SAXENA & OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
AMIT SINGH Vs. STATE OF U P
|
December 5, 2012 |
|
AMIT SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
AMIT TEWARI Vs. STATE OF U P
|
July 6, 2012 |
|
AMIT TRIPATHI Vs. STATE BANK OF INDIA
|
September 14, 2012 |
|
AMIT TRIPATHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
AMITA SRIVASTAVA Vs. STATE OF UP
|
January 12, 2012 |
|
Amita Srivastava Vs. State of U.P.and Others
|
January 12, 2012 |
|
AMITABH THAKUR Vs. UNION OF INDIA
|
August 6, 2012 |
|
AMOL SINGH Vs. STATE OF U P
|
September 13, 2012 |
|
AMOL SINGH @ BADE @ RAJESH Vs. STATE OF UP
|
September 13, 2012 |
|
AMOLAK NATH Vs. KESHAV JI GAUDIA MATH DHARAMSHALA TRUST
|
August 7, 2012 |
|
AMRAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 25, 2012 |
|
AMRAWATI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
February 6, 2012 |
|
AMRENDRA BAHADUR SINGH Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
AMRIT LAL & OTHERS Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
AMRIT LAL AND 6 OTHERS Vs. STATE OF U.P. THR. PRIN. SECY. REVENUE, CIVIL SECTT. LKO & 5 ORS.
|
January 23, 2012 |
|
AMRIT LAL CHAUHAN Vs. STATE OF U P
|
February 27, 2012 |
|
AMRIT SINGH Vs. STATE OF U P
|
August 9, 2012 |
|
ANAND BAHADUR SINGH Vs. SECOND ADDL DISTRICT JUDGE GONDA
|
February 21, 2012 |
|
ANAND KUMAR Vs. STATE OF U P
|
August 27, 2012 |
|
ANAND KUMAR RAI Vs. STATE OF U P THRU IT SECRETARY DEPTT OF PERSONNEL & ANOTHER
|
February 1, 2012 |
|
ANAND KUMAR VERMA Vs. DISTRICT JUDGE, VARANSI & ORS.
|
March 2, 2012 |
|
ANAND PRAKASH SRIVASTAVA Vs. STATE OF U P
|
April 26, 2012 |
|
ANAND SHANKAR SHUKLA Vs. STATE OF U.P
|
May 4, 2012 |
|
ANAND SINGH Vs. GENERAL MANAGER, JAL SANSTHAN, BANDA AND OTHER
|
October 30, 2012 |
|
ANCHAL TYAGI AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
ANEES AHMAD Vs. STATE OF U P
|
September 25, 2012 |
|
ANEES KAMAL BEG Vs. MUSARRAT IQBAL BEG ALIAS SHAH NAWAZ
|
March 26, 2012 |
|
ANEES KUMAR HAJELA Vs. STATE OF U P
|
July 18, 2012 |
|
ANEETA Vs. STATE OF U P AND OTHERS
|
November 6, 2012 |
|
ANGOOR Vs. STATE OF U P
|
August 6, 2012 |
|
ANGOORI DEVI AND OTHERS Vs. VITH A.D. AND SESSIONS JUDGE, MATHURA AND ORS.
|
September 4, 2012 |
|
ANIL Vs. MONI
|
July 19, 2012 |
|
ANIL AGRAWAL Vs. INDIAN OIL CORPORATION LTD
|
January 18, 2012 |
|
ANIL KUMAR Vs. STATE OF U P
|
January 16, 2012 |
|
ANIL KUMAR Vs. STATE OF UP
|
May 7, 2012 |
|
ANIL KUMAR Vs. KISHAN LAL
|
May 8, 2012 |
|
ANIL KUMAR Vs. STATE OF U P THROUGH SECRETARY
|
July 17, 2012 |
|
ANIL KUMAR Vs. STATE OF U P
|
July 23, 2012 |
|
ANIL KUMAR Vs. STATE OF U P
|
July 24, 2012 |
|
ANIL KUMAR Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDU. LKO. & ORS.
|
January 13, 2012 |
|
ANIL KUMAR Vs. STATE OF U P
|
July 18, 2012 |
|
ANIL KUMAR Vs. XIITH A.D.J., BULANDSHAHR AND OTHERS
|
November 6, 2012 |
|
ANIL KUMAR Vs. KISHAN VERMA
|
April 30, 2012 |
|
ANIL KUMAR Vs. CHETANYA SWARUP GUPTA
|
December 20, 2012 |
|
ANIL KUMAR & COMPANY Vs. UNION OF INDIA AND OTHERS
|
February 9, 2012 |
|
ANIL KUMAR AGARWAL Vs. CENTRAL BANK OF INDIA
|
October 1, 2012 |
|
ANIL KUMAR JAISWAL Vs. STATE OF U.P. AND OTHERS
|
May 21, 2012 |
|
ANIL KUMAR MEHRA Vs. ROLI MEHRA
|
May 16, 2012 |
|
ANIL KUMAR MISHRA Vs. CHAIRMAN U.P.STATE ROAD TRANSPORT CORPORATION LKO.& ORS
|
May 21, 2012 |
|
ANIL KUMAR SHARMA Vs. STATE OF U.P.
|
December 20, 2012 |
|
ANIL KUMAR SHUKLA Vs. HARI SHANKAR
|
December 11, 2012 |
|
ANIL KUMAR SINGH Vs. STATE OF U.P.
|
September 26, 2012 |
|
ANIL KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
July 19, 2012 |
|
ANIL KUMAR YADAV Vs. STATE OF U.P.
|
March 29, 2012 |
|
ANIL SHARMA Vs. STATE OF U P
|
June 26, 2012 |
|
ANIL SWAROOP TANDON Vs. STATE OF U.P. AND OTHERS
|
September 20, 2012 |
|
ANIRBAN NATH SUSHMITA HUF Vs. DCIT KANPUR
|
September 20, 2012 |
|
ANIRUDDH PRATAP SINGH Vs. TEHSILDAR AKBARPUR, DISTT.AMBEDKAR NAGAR
|
October 17, 2012 |
|
ANIRUDH KUMAR DWIVEDI Vs. PRINCIPAL JUDGE FAMILY COURT
|
March 1, 2012 |
|
ANIS Vs. STATE OF UP
|
September 17, 2012 |
|
ANIS AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
ANISHA BEGUM (SMT.) Vs. IMARTI DEVI AND ANOTHER
|
November 5, 2012 |
|
ANITA Vs. ELECTION TRIBUNAL/A D J
|
July 9, 2012 |
|
ANITA Vs. STATE OF U P
|
October 16, 2012 |
|
ANITA DEVI Vs. STATE OF U P
|
March 13, 2012 |
|
ANITA GANDHI Vs. NIDESHAK RAJYA SHAIKSHIK
|
July 18, 2012 |
|
ANITA GUPTA (SMT.) Vs. VIJAY KUMAR SHARMA
|
January 30, 2012 |
|
ANITA PANDEY Vs. STATE OF U P
|
September 12, 2012 |
|
ANITA SHARMA Vs. STATE
|
February 22, 2012 |
|
ANJAR AHMAD KHAN Vs. STATE OF U P
|
December 11, 2012 |
|
ANJU KUSHWAHA Vs. R.I.G.S. BAREILLY
|
August 31, 2012 |
|
ANKIT MALIK Vs. STAFF SELECTION COMMISSION
|
October 19, 2012 |
|
ANKUR CHAUHAN Vs. STATE OF U P
|
January 30, 2012 |
|
ANOOP GULATI Vs. STATE OF U P
|
September 28, 2012 |
|
ANOOP KUMAR BAJPAI AND ORS. Vs. STATE OF U.P. THROUGH THE PRIN. SECY. NAGAR VIKAS LKO. AND ORS.
|
February 1, 2012 |
|
ANOOP KUMAR GUPTA Vs. STATE OF U P
|
September 10, 2012 |
|
ANSARULLAH ALIAS ANWAR AHMAD AND ORS. Vs. I/C DISTRICT JUDGE
|
August 21, 2012 |
|
ANSHU YADAV Vs. STATE OF U P
|
August 8, 2012 |
|
ANSHUL MADAN LAL SHARMA Vs. STATE OF U P
|
October 8, 2012 |
|
ANUBHAV MEHROTRA Vs. STATE OF U P
|
July 17, 2012 |
|
ANUJ CHAUHAN AND ANOTHER Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
December 10, 2012 |
|
ANUJ KUMAR Vs. STATE OF U.P.
|
January 13, 2012 |
|
ANUP KHARE Vs. CANTONMENT BOARD
|
June 1, 2012 |
|
ANUP RAI JAIN Vs. STATE OF U P
|
May 11, 2012 |
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ANUPAM VASHISHTH Vs. STATE OF U.P.
|
October 5, 2012 |
|
ANUPAMA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 5, 2012 |
|
ANUPAN KUMAR PANDEY Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
ANURAG Vs. STATE OF U P
|
September 21, 2012 |
|
ANURAG MISHRA Vs. STATE OF U.P. AND OTHERS
|
October 8, 2012 |
|
ANURAG YADAV Vs. STATE OF U P
|
November 5, 2012 |
|
ANURUDH KUMAR Vs. STATE OF UTTAR PRADESH
|
April 5, 2012 |
|
APEEJAY INSTITUTE OF TECHNOLOGY SCHOOL OF ARCHITECTURE Vs. GAUTAM BUDH TECHNICAL UNIVERSITY INSTITUTE OF ENGINEERING
|
July 30, 2012 |
|
APOLLO PIPES PVT LTD Vs. UNION OF INDIA
|
November 7, 2012 |
|
APURB ANAND Vs. SMT. NIVEDITA
|
March 1, 2012 |
|
ARADHANA GUPTA AND ANOTHER Vs. STATE OF U P
|
July 3, 2012 |
|
ARCHANA RASTOGI Vs. STATE OF U P
|
January 13, 2012 |
|
ARCHNA JINDAL Vs. AUTHORITY MINIMUM WAGES
|
August 23, 2012 |
|
AREVA T&D INDIA LTD. Vs. STATE OF U.P.
|
March 13, 2012 |
|
ARJUN Vs. JHAGDU
|
March 1, 2012 |
|
ARJUN Vs. MURARI LAL AND OTHERS
|
February 8, 2012 |
|
ARJUN PRASAD DWIVEDI AND ANOTHER Vs. SRI ANAND PRAKASH MISHRA DEPUTY REGISTRAR (II) & ANOTHER
|
February 22, 2012 |
|
ARJUN SINGH Vs. STATE OF U P
|
April 11, 2012 |
|
ARJUN SINGH @ ARJUN AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
ARJUN SINGH BHADORIA Vs. STATE OF U P
|
September 9, 2012 |
|
ARJUN SINGH BHADORIYA Vs. STATE OF U P
|
September 7, 2012 |
|
ARNAV PANDEY Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANOTHER
|
October 12, 2012 |
|
ARSHI Vs. STATE OF U.P.
|
October 1, 2012 |
|
ARTI Vs. STATE OF U P
|
July 19, 2012 |
|
ARTI Vs. STATE OF U P
|
July 2, 2012 |
|
ARTI DEVI Vs. CENTRAL INFORMATION COMMISSIONER
|
September 25, 2012 |
|
ARTI PANDEY Vs. VISHNU KANT TIWARI
|
September 12, 2012 |
|
ARUN KUMAR Vs. SHANTI DEVI
|
September 19, 2012 |
|
ARUN KUMAR Vs. STATE OF U P
|
December 3, 2012 |
|
ARUN KUMAR Vs. STATE OF U P
|
May 18, 2012 |
|
ARUN KUMAR MEHROTRA Vs. RENT CONTROL AND EVICTION OFFICER
|
December 6, 2012 |
|
ARUN KUMAR MISHRA Vs. STATE OF U P AND OTHERS
|
December 18, 2012 |
|
ARUN KUMAR SINGH Vs. STATE OF U P
|
November 7, 2012 |
|
ARUN KUMAR SINGH Vs. STATE OF U.P.
|
December 20, 2012 |
|
ARUN KUMAR TAYAL Vs. JAVED MALIK
|
August 24, 2012 |
|
ARUN KUMAR UPADHYAY Vs. STATE OF U P THRU PRIN SECY DEPTT OF REVENUE
|
August 1, 2012 |
|
ARUN PANDEY Vs. STATE OF U P
|
July 19, 2012 |
|
ARUNA BHARGAVA Vs. PUVVNL
|
March 14, 2012 |
|
ARVIND KUMAR Vs. STATE OF U P
|
January 11, 2012 |
|
ARVIND KUMAR @ GUDDU Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
ARVIND KUMAR GUPTA Vs. ADDL DISTRICT JUDGE
|
March 29, 2012 |
|
ARVIND KUMAR MISRA ALIAS BUDDHU Vs. STATE OF U P
|
February 16, 2012 |
|
ARVIND KUMAR SINGH Vs. UNION OF INDIA
|
February 23, 2012 |
|
ARVIND KUMAR SINGH Vs. STATE BANK OF INDIA
|
August 13, 2012 |
|
ARVIND KUMAR SINGH Vs. SBI
|
May 25, 2012 |
|
ARVIND KUMAR SONKAR Vs. STATE OF U P
|
January 13, 2012 |
|
ARVIND KUMAR TEWARI Vs. VIIITH A.D.J., AND ANOTHER
|
October 30, 2012 |
|
ARVIND KUMAR TRIPATHI Vs. STATE OF U.P.
|
September 26, 2012 |
|
ARVIND KUMAR YADAV & OTHERS Vs. STATE OF U.P. & OTHERS
|
March 1, 2012 |
|
ARVIND PANDEY, CONSTABLE 429 CP Vs. STATE OF U P AND OTHERS
|
September 20, 2012 |
|
ASHA DEVI Vs. STATE OF U P
|
August 28, 2012 |
|
ASHA KUMARI Vs. STATE OF U P
|
February 17, 2012 |
|
ASHA RAM Vs. STATE OF U P
|
January 4, 2012 |
|
ASHA RAM TRIPATHI Vs. STATE OF U P
|
October 1, 2012 |
|
ASHA RANI Vs. STATE OF U P
|
May 8, 2012 |
|
ASHA SHARMA Vs. STATE OF U P
|
January 19, 2012 |
|
ASHARAFI DEVI Vs. STATE OF U P
|
August 13, 2012 |
|
ASHFAQ AHMAD Vs. STATE OF U P
|
July 25, 2012 |
|
ASHISH KUMAR Vs. CHHATRAPATI SHAHUJI MAHARAJ MEDICAL UNIVERCITY U P LUCKNOW
|
February 1, 2012 |
|
ASHISH KUMAR Vs. STATE OF U P
|
November 26, 2012 |
|
ASHISH KUMAR YADAV Vs. STATE OF U.P. AND OTHER
|
January 4, 2012 |
|
ASHISH SHARMA Vs. STATE OF U P
|
May 29, 2012 |
|
ASHISH SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 27, 2012 |
|
ASHISH SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
ASHOK Vs. STATE OF U P
|
November 27, 2012 |
|
ASHOK KUMAR Vs. INDUSTRIAL TRIBUNAL(V), MEERUT
|
March 27, 2012 |
|
ASHOK KUMAR Vs. STATE OF U P
|
August 21, 2012 |
|
ASHOK KUMAR Vs. CHAIRMAN BOARD OF REVENUE
|
October 10, 2012 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
November 8, 2012 |
|
ASHOK KUMAR Vs. PREM NARAIN AND OTHERS
|
September 3, 2012 |
|
ASHOK KUMAR Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
ASHOK KUMAR Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
January 13, 2012 |
|
ASHOK KUMAR Vs. STATE OF U P
|
January 16, 2012 |
|
ASHOK KUMAR Vs. STATE OF U P
|
January 6, 2012 |
|
ASHOK KUMAR Vs. UTTAR PRADESH JAL NIGAM
|
May 1, 2012 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
May 7, 2012 |
|
ASHOK KUMAR Vs. STATE OF UP
|
May 9, 2012 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
September 20, 2012 |
|
ASHOK KUMAR AND ANOTHER Vs. STATE OF U.P.
|
October 19, 2012 |
|
ASHOK KUMAR AND OTHERS Vs. THE STATE OF U.P.
|
March 2, 2012 |
|
ASHOK KUMAR CHOWDHARY Vs. STATE OF U P
|
April 16, 2012 |
|
ASHOK KUMAR DUTTA Vs. STATE OF U.P.
|
May 11, 2012 |
|
ASHOK KUMAR GARG Vs. DISTRICT MAGISTRATE/ DELEGATED AUTHORITY
|
January 31, 2012 |
|
ASHOK KUMAR JAIN Vs. BUDDHI PRAKASH
|
January 2, 2012 |
|
ASHOK KUMAR KHARE Vs. STATE OF U.P. THRU PRIN. SECY. COOPERATION & 3 ORS.
|
February 27, 2012 |
|
ASHOK KUMAR MISHRA Vs. STATE OF U P THROUGH SECY VOCATIONAL AND TECHNICAL EDU
|
March 13, 2012 |
|
ASHOK KUMAR NAGAR Vs. REGISTRAR GENERAL, HIGH COURT,ALLAHABAD
|
July 18, 2012 |
|
ASHOK KUMAR PANDEY Vs. DISTRICT JUDGE, ALLAHABAD
|
May 17, 2012 |
|
ASHOK KUMAR PANDEY Vs. STATE OF U P & OTHERS
|
December 13, 2012 |
|
ASHOK KUMAR SINDHI Vs. SATISH CHANDRA SRIVASTAVA AND ANOTHER
|
August 24, 2012 |
|
ASHOK KUMAR SINGH Vs. STATE OF U.P.& ANOTHER
|
January 9, 2012 |
|
ASHOK KUMAR SINGH Vs. STATE
|
March 27, 2012 |
|
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
|
March 30, 2012 |
|
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
|
March 1, 2012 |
|
ASHOK KUMAR TIWARI {STATE} Vs. STATE OF U.P. THROUGH SECRETARY RURAL DEVELOPMENT & 3 ORS.
|
January 19, 2012 |
|
ASHOK KUMAR VARMA Vs. STATE OF U.P.
|
February 23, 2012 |
|
ASHOK KUMAR VERMA Vs. SANJAI KUMAR TRIVEDI
|
January 11, 2012 |
|
ASHOK KUNDALIA Vs. NANAK CHAND KHANDUJA
|
September 26, 2012 |
|
ASHOK PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
|
January 20, 2012 |
|
ASHOK TIWARI Vs. STATE OF U P
|
October 12, 2012 |
|
ASHWANI KUMAR KOHLI Vs. RAJESH PRASAD AGRAWAL
|
May 15, 2012 |
|
ASHWANI MISRA Vs. ABHA DIWEDI
|
July 27, 2012 |
|
ASLAM Vs. STATE OF U P
|
September 3, 2012 |
|
ASOK PANDE Vs. STATE OF U P
|
March 14, 2012 |
|
ASSET RECONSTRUCTION PANY INDIA LTD Vs. SHAMKEEN MULTIFAB LTD
|
May 4, 2012 |
|
ASSOCIATED PIGMENTS LTD Vs. STATE OF U P
|
April 9, 2012 |
|
ATAR SINGH Vs. STATE OF UTTAR PRADESH
|
January 24, 2012 |
|
ATAR SINGH Vs. STATE OF U.P.
|
December 19, 2012 |
|
ATAR SINGH Vs. STATE OF U P & OTHERS
|
July 13, 2012 |
|
ATAR SINGH YADAV Vs. STATE OF U P
|
May 24, 2012 |
|
ATAUR RAHMAN Vs. STATE OF U P
|
June 1, 2012 |
|
ATIN JAISWAL Vs. SATE OF U P
|
January 19, 2012 |
|
ATIQUE AHMED Vs. STATE OF UTTAR PRADESH
|
February 3, 2012 |
|
Atique Ahmed Vs. State of Uttar Pradesh
|
March 3, 2012 |
|
ATMA RAM Vs. STATE OF U.P.
|
November 9, 2012 |
|
ATMARAM Vs. JAWAHAR LAL
|
February 16, 2012 |
|
ATS INFRASTRUCTURE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 7, 2012 |
|
ATUL AWASTHI Vs. U.P. CO-OPERATIVE INSTITUTIONAL SERVICE BOARD
|
November 1, 2012 |
|
ATUL KUMAR GOEL Vs. STATE OF U P
|
April 23, 2012 |
|
ATUL KUMAR SAXENA Vs. STATE OF U.P.
|
February 2, 2012 |
|
ATUL KUMAR SHARMA Vs. STATE OF U P
|
September 26, 2012 |
|
ATUL KUMAR SHARMA Vs. STATE OF U P
|
August 30, 2012 |
|
AUTAN (ATAN) SINGH S/O RAM DAYAL; JAIVIR Vs. STATE OF U P
|
November 9, 2012 |
|
AVADHESH KUMAR & 37 ORS. Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. & ORS.
|
February 9, 2012 |
|
AVDHESH TYAGI Vs. COMMISSIONER MEERUT DIVISION
|
September 24, 2012 |
|
AVINASH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
AVINASH CHATURVEDI & 31 ORS. Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. & ORS.
|
February 2, 2012 |
|
AWADH NARAIN Vs. DEPUTY DIRECTOR
|
May 17, 2012 |
|
AWADHESH KUMAR Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
|
January 19, 2012 |
|
AWADHESH KUMAR & OTHERS Vs. STATE OF U.P. & ANOTHER
|
March 1, 2012 |
|
AWADHESH KUMAR GUPTA Vs. BOARD OF DIRECTORS ALLAHABAD U.P. GRAMIN BANK AND OTHERS
|
May 21, 2012 |
|
AWADHESH KUMAR YADAV Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
AWADHESH NARAYAN MAURYA Vs. STATE OF U P
|
May 29, 2012 |
|
AWADHESH PRATAP SINGH Vs. STATE OF U P
|
April 13, 2012 |
|
Awadhesh Pratap Singh and Others Vs. State of U.P.and Others
|
April 13, 2012 |
|
AWADHESH SINGH Vs. STATE OF U P
|
May 4, 2012 |
|
AWASTHI COLD STORAGE PVT LTD Vs. STATE OF U P
|
September 24, 2012 |
|
AWDESH KUMAR & 47 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
|
February 1, 2012 |
|
AYODHYA PRASAD Vs. COMMISSIONER LUCKNOW DIVISION
|
February 10, 2012 |
|
AYODHYA PRASAD Vs. STATE OF U P
|
May 10, 2012 |
|
AYODHYA PRASAD TEWARI Vs. RAMESH CHANDRA
|
March 1, 2012 |
|
AYODHYA SINGH Vs. ADYA SINGH
|
May 25, 2012 |
|
AYUB Vs. STATE OF U P
|
August 28, 2012 |
|
AZAD KHAN Vs. STATE OF U.P
|
May 30, 2012 |
|
AZAD SINGH Vs. STATE OF U P
|
September 11, 2012 |
|
AZAD YADAV Vs. STATE OF U P
|
February 3, 2012 |
|
B M NEW INDIA ASSURANCE CO LTD Vs. RAM MOHAN DIXIT
|
September 13, 2012 |
|
B.M.G. CONSTRUCTION Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
|
May 31, 2012 |
|
B.P.SINGH Vs. RAMESH CHANDRA RAI
|
September 26, 2012 |
|
BABA BHARAT LAL Vs. STATE OF U P THROUGH SECRETARY DEPARTMENT OF URBAN
|
April 27, 2012 |
|
BABADEEN Vs. STATE OF U P
|
May 11, 2012 |
|
BABALU Vs. STATE OF U.P.
|
January 12, 2012 |
|
BABBAN ATISHBAJ Vs. STATE OF U.P.
|
May 16, 2012 |
|
BABBAN GUPTA ALIAS SUSHIL KUMAR Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
BABBU Vs. STATE OF U P
|
December 6, 2012 |
|
BABLOO ALIAS VIRENDRA Vs. STATE OF U P
|
April 25, 2012 |
|
BABU DASHRATH SINGH INTER COLLEGE & ANOTHER Vs. STATE OF U.P. & ORS.
|
July 6, 2012 |
|
BABU KHAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 25, 2012 |
|
BABU LAL Vs. MOHAMMED ANIS
|
April 18, 2012 |
|
BABU LAL Vs. SHANTI DEVI
|
August 22, 2012 |
|
BABU LAL Vs. STATE OF U P
|
March 23, 2012 |
|
BABU LAL Vs. VIRWATI
|
February 10, 2012 |
|
BABU RAM Vs. STATE OF U.P.
|
October 19, 2012 |
|
BABU RAM Vs. STATE OF U P
|
April 20, 2012 |
|
BABU RAM Vs. STATE OF U P
|
May 10, 2012 |
|
BABU RAM Vs. D J VARANASI
|
September 14, 2012 |
|
BABU RAM Vs. RAHIMULLAH MAHOMMAD
|
November 9, 2012 |
|
BABU RAM Vs. STATE OF U.P.
|
December 14, 2012 |
|
BABU RAM SAXENA Vs. KISHAN CHAND KAUSAR
|
April 2, 2012 |
|
BACHAN SINGH Vs. COMMISSIONER LKO
|
July 16, 2012 |
|
BACHANU YADAV AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
BACHCHI (DIED) BY L R Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
March 19, 2012 |
|
Bachchi (Died) By L.R. Vs. Board of Revenue, U.P.At Allahabad and Others
|
March 19, 2012 |
|
BACHH RAJ Vs. KANDHAI & OTHERS
|
February 3, 2012 |
|
BACHHA @ NIHAL PASI Vs. UNION OF INDIA
|
June 1, 2012 |
|
BACHHU Vs. STATE OF U P
|
April 13, 2012 |
|
BADAR ALI Vs. A.D.J., COURT NO. 4, RAMPUR AND OTHERS
|
September 5, 2012 |
|
BADKA Vs. DISTRICT MAGISTRATE BAHRAICH
|
January 19, 2012 |
|
BADRI SINGH Vs. RAMESHWAR PRASAD
|
April 6, 2012 |
|
BADRI SINGH Vs. RAMESHWAR PRASAD
|
April 11, 2012 |
|
BADRI VISHAL TANDON Vs. STATE OF U P
|
November 2, 2012 |
|
BAGWATI SINGH Vs. STATE OF U P
|
February 6, 2012 |
|
BAIJ NATH Vs. STATE OF U P
|
March 2, 2012 |
|
BAIJ NATH Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
September 19, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO Vs. SANTOSH KUMAR
|
March 1, 2012 |
|
BAJRANG BALI PANDEY Vs. INNAR YADAV AND OTHERS
|
March 19, 2012 |
|
BAJRANGI PANDEY Vs. GYANDUTT PANDEY
|
February 29, 2012 |
|
BAL CHAND AND ORS. Vs. STATE OF U.P. THROUGH ITS PRIN. SEY. REVENUE LKO. AND ORS.
|
February 14, 2012 |
|
BAL KRISHNA AWASTHI Vs. MANAGING DIRECTOR U P S R T C
|
January 31, 2012 |
|
BAL KRISHNA AWASTHI Vs. MANAGING DIRECTOR U P S R T C LUCKNOW
|
January 1, 2012 |
|
BALBEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY CAMP BADAUN
|
February 6, 2012 |
|
BALBIR SINGH Vs. STATE OF U P
|
March 2, 2012 |
|
BALDEO Vs. STATE OF U P
|
December 20, 2012 |
|
BALDEV SINGH Vs. STATE OF UTTAR PRADESH
|
January 1, 2012 |
|
BALDEV SINGH Vs. STATE OF U P
|
January 12, 2012 |
|
BALESHWAR PRATAP SINGH & 16 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
|
February 3, 2012 |
|
Bali Ram Vs. State of U.P.
|
February 6, 2012 |
|
BALIA-ETAWAH GRAMIN BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
January 13, 2012 |
|
BALIRAM Vs. STATE OF U P
|
February 6, 2012 |
|
BALKRISHAN SHARMA Vs. STATE OF U P
|
August 31, 2012 |
|
BALLI Vs. D D C
|
March 30, 2012 |
|
BALMER LAWRIE KARMACHARI SANGH Vs. UNION OF INDIA
|
May 15, 2012 |
|
BALRAJ Vs. DIRECTOR OF CONSOLIDATION
|
February 9, 2012 |
|
BALRAJ RUPANI Vs. SHANTI DEVI
|
August 27, 2012 |
|
BALRAM PANDEY Vs. BOARD OF REVENUE
|
July 3, 2012 |
|
BALRAMPUR CHINI MILLS LTD. Vs. UNION OF INDIA
|
May 18, 2012 |
|
BALVANT KUMAR YADAV Vs. UNION OF INDIA AND OTHERS
|
October 1, 2012 |
|
BANDANA BOSE Vs. BANARAS HINDU UNIVERSITY
|
March 2, 2012 |
|
BANDHU RAM Vs. STATE OF U P
|
May 1, 2012 |
|
BANGALI PRASAD VERMA Vs. DINESH CHANDRA DUBEY,REGIONAL FOOD CONTROLLER
|
July 17, 2012 |
|
BANI SINGH Vs. STATE OF U.P
|
October 16, 2012 |
|
BANI SINGH Vs. MUKESH GUPTA
|
September 4, 2012 |
|
BANK OF INDIA Vs. CENTRAL INDUSTRIAL TRIBUNAL AND OTHERS
|
January 12, 2012 |
|
BANKE LAL KESHARWANI & ANOTHER Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
BANKEY BEHARI PUROHIT Vs. STATE OF U P
|
July 25, 2012 |
|
BANKEY LAL, S/O MITHAI LAL Vs. STATE OF U.P.
|
December 18, 2012 |
|
BANSWARI LAL BANKA Vs. DISTRICT JUDGE
|
January 9, 2012 |
|
BANTOO Vs. STATE OF U P
|
March 30, 2012 |
|
BARE BABU & OTHERS Vs. STATE OF U P
|
November 6, 2012 |
|
BASANT KUMAR DWIVEDI Vs. KANCHAN DWIVEDI
|
July 9, 2012 |
|
BASANT LAL AGARWAL Vs. VTH ADDITIONAL DISTRICT
|
July 16, 2012 |
|
BASDEO Vs. STATE OF U P
|
July 12, 2012 |
|
BASHIR AFZAR & OTHERS Vs. ALI AHMAD & OTHERS
|
February 21, 2012 |
|
BASHIR AHMAD Vs. TAIYAB HUSAIN
|
May 1, 2012 |
|
BASHIRUDDIN Vs. TEEPO
|
April 26, 2012 |
|
BASIC SHIKSHA PARISHAD THROUGH ZILA BASIC SHIKSHA ADHIKARI Vs. PRESCRIBED AUTHORITY/ADDL. CITY MAGISTRATE (IIIRD)
|
August 21, 2012 |
|
BASUDEO YADAV Vs. POORAN LAL SONKAR
|
May 10, 2012 |
|
BASUDEV Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
BASUDEV Vs. STATE OF U.P.
|
May 21, 2012 |
|
BAUWA SINGH @ ARVIND SINGH Vs. STATE OF U P
|
February 29, 2012 |
|
BECHAN SINGH YADAV Vs. STATE OF U.P.
|
March 2, 2012 |
|
BECHAN THROUGH LRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
February 7, 2012 |
|
BECHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 3, 2012 |
|
BEECO ELECTRICAL INDIA Vs. PASHCHIMANCHAL VIDYUT VITRAN NIGAM LTD
|
June 14, 2012 |
|
BEENA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 3 ALIGARH AND OTHERS
|
December 17, 2012 |
|
BEENA SRIVASTAVA Vs. STATE OF U.P. THR. PRIN. SECY., REVENUE, CIVIL SECTT. & 3 ORS.
|
January 20, 2012 |
|
BEER SAIN YADAV Vs. UDAI BHAN
|
July 17, 2012 |
|
BEERBALA Vs. STATE OF U P
|
July 18, 2012 |
|
BEGRAJ Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
BEHARI JI VRAJMAN MANDIR, SRI BEHARI JI AND ANOTHER Vs. PATKOO YADAV
|
August 22, 2012 |
|
BHAGAUTI PRASAD Vs. STATE OF U.P.THROUGH THE PRIN. SECY. DEPTT. OF REVENUE & ORS.
|
January 5, 2012 |
|
BHAGAUTI PRASAD Vs. STATE OF U P
|
April 20, 2012 |
|
BHAGIRATH ARYA Vs. STATE OF U P
|
January 9, 2012 |
|
BHAGIRATHI SINGH Vs. STATE OF U P
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April 11, 2012 |
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BHAGWAN BHAJNASHRAM, VRINDAVAN BY SECRETARY RAJ KUMAR Vs. JUGAL KISHOR SHARMA
|
September 4, 2012 |
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BHAGWAN DEEN Vs. ADDL COMMISSIONER
|
August 9, 2012 |
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BHAGWAN MISHRA Vs. STATE OF UTTAR PRADESH
|
February 21, 2012 |
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BHAGWAN SINGH Vs. STATE OF U P
|
September 24, 2012 |
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BHAGWANTI Vs. UMA KANT AND OTHERS
|
December 19, 2012 |
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BHAGWAT SINGH Vs. RAJENDRA PRASAD ALIAS RAJENDER PRASAD
|
March 26, 2012 |
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BHAGWATI PRASAD Vs. BASANTI AND OTHERS
|
November 20, 2012 |
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BHAGWATI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P CAMP AT GORAKHPUR
|
January 25, 2012 |
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Bhagwati Singh and others Vs. State of U.P.and others
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February 6, 2012 |
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BHAIYA LAL PAL Vs. STATE OF U P
|
August 31, 2012 |
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BHAJAN LAL Vs. RAJMALA
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November 21, 2012 |
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BHAJAN LAL Vs. RAJMALA
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December 6, 2012 |
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BHAJAN LAL DIWAKAR Vs. BANI SINGH THAKURELA AND ORS.
|
July 20, 2012 |
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BHAJNO DEVI Vs. STATE OF U P
|
April 30, 2012 |
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BHANOO Vs. STATE OF U P
|
May 16, 2012 |
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BHANU PRAKASH CHATURVEDI Vs. JAIRANI AND ORS.
|
May 29, 2012 |
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BHANU PRATAP SINGH Vs. STATE OF U P
|
January 20, 2012 |
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BHANU PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
|
January 11, 2012 |
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BHARAT LAL Vs. THE STATE BANK OF INDIA THRU B.M.
|
February 28, 2012 |
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BHARAT PETROLEUM CORPORATION LTD Vs. ANANT ARORA
|
September 5, 2012 |
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BHARAT SANCHAR NIGAM LTD. THRU. PRIN. GENERAL MANAGER Vs. DWARIKA NATH AND OTHERS
|
October 11, 2012 |
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BHARAT SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI BIJNOR
|
October 12, 2012 |
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BHARAT WIRE ROPES LTD. Vs. UNIO OF INDIA
|
May 17, 2012 |
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BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. MUMINA
|
January 5, 2012 |
|
BHARTU Vs. NAWAL ALIAS CHHOTEY
|
January 24, 2012 |
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BHAVYA NAITHANI Vs. STATE OF U P
|
August 30, 2012 |
|
BHAWAR SINGH SON OF JAHAR SINGH Vs. STATE OF U.P.
|
December 18, 2012 |
|
BHEDJEET CHAUDHARY Vs. STATE OF U P
|
April 27, 2012 |
|
BHEEKAM CHANDRA Vs. STATE OF U P
|
May 7, 2012 |
|
BHEEM SEN SHARM & 9 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
|
February 2, 2012 |
|
BHIKHARI SINGH PARIHAR Vs. STATE OF U.P. THRU PRIN. SECY. MEDICAL & 2 ORS.
|
January 18, 2012 |
|
BHIMMA Vs. STATE OF U P
|
August 3, 2012 |
|
BHIYA LAL YADAV Vs. COMMISSIONER ALL
|
December 4, 2012 |
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BHOLA NATH GUPTA & OTHERS Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
BHOOP SINGH Vs. STATE OF U P
|
August 23, 2012 |
|
BHOORA SINGH ALIAS NETRA PAL SINGH Vs. SATYAVEER SINGH
|
February 27, 2012 |
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BHOORAMAL KEDAR NATH Vs. COMMISSIONER, TRADE TAX
|
May 7, 2012 |
|
BHOORI Vs. MAUJANA MOHD. YAQUB & ANOTHER
|
July 24, 2012 |
|
BHULAI Vs. ADDITIONAL DISTRICT JUDGE
|
January 6, 2012 |
|
BHULE RAM CHANDEL Vs. STATE OF U.P.
|
August 14, 2012 |
|
BHUMANI DEEN Vs. STATE OF U P
|
November 20, 2012 |
|
BHUPENDRA NATH SHARMA Vs. STATE OF U.P. AND OTHERS
|
March 20, 2012 |
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BHUPENDRA SINGH Vs. BOARD OF REVENUE U P
|
August 17, 2012 |
|
BHUPENDRA TYAGI Vs. STATE OF U P
|
January 16, 2012 |
|
BHURE ALIAS MONISH Vs. STATE OF U P
|
August 7, 2012 |
|
BHUREY Vs. RAISH AHMAD
|
September 13, 2012 |
|
BHUREY @ HETRAM Vs. STATE OF U P
|
April 19, 2012 |
|
BHUVNENDRA PRATAP SINGH Vs. STATE OF U P
|
May 7, 2012 |
|
BHUVNESHWER MISHRA & ANOTHER Vs. STATE OF U P & ANOTHER
|
September 11, 2012 |
|
BHUWAI LAL & OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD & OTHERS
|
January 12, 2012 |
|
BIHARI PRASAD Vs. STATE OF U.P.
|
September 24, 2012 |
|
BIJENDRA AND OTHERS Vs. STATE OF U.P. & OTHERS
|
January 16, 2012 |
|
BIJLI COTTON MILL Vs. U.P. POWER CORPORATION LTD. & ANOTHER
|
January 10, 2012 |
|
BIKAU YADAV Vs. STATE OF U P
|
September 6, 2012 |
|
BILASO DEVI Vs. UNION OF INDIA
|
March 29, 2012 |
|
BIMAL KUMAR JAIN Vs. SURESH CHANDRA JAIN
|
January 10, 2012 |
|
BINDESHWARI PRASAD SONI Vs. ADDL. DISTRICT JUDGE COURT NO. 1
|
September 19, 2012 |
|
BINDESHWARI PRASAD TIWARI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
BINDU VARSHNEY Vs. STATE OF U P
|
August 23, 2012 |
|
BIRBAL Vs. ADDL COLLECTOR
|
August 21, 2012 |
|
BIREY Vs. STATE OF U P
|
January 2, 2012 |
|
BIRJENDRA SINGH Vs. CIVIL JUDGE HAVELI (J D) DISTT FAIZABAD
|
September 18, 2012 |
|
BISHAN PAL SAXENA Vs. STATE OF U.P. THR. ITS PRIN. SECY. LAW & 4 ORS.
|
January 12, 2012 |
|
BISHUNLAL Vs. ADDITIONAL DISTRICT
|
August 22, 2012 |
|
BISHWANATH DECEASED S/O LATE CHHATHU SAHU Vs. NANYEE SINGH DECEASED S/O LATE SARVAN SINGH
|
February 24, 2012 |
|
BISMILLAH Vs. LALJI
|
September 25, 2012 |
|
BOBU LAL SONI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
BRAHM PAL PANCHAL Vs. UNION OF INDIA
|
October 11, 2012 |
|
BRAHMADEEN Vs. STATE OF U P
|
July 17, 2012 |
|
BRAHMAWARTA COMMERCIAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER
|
May 31, 2012 |
|
BRAHMDEO YADAV Vs. STATE OF U.P.
|
November 6, 2012 |
|
BRAHMSINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
BRAJ BHUSHAN SINGH Vs. STATE OF U.P.
|
October 5, 2012 |
|
BRAJ BHUSHAN SINGH Vs. STATE OF U P
|
January 9, 2012 |
|
BRAJ BHUSHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
BRAJ KUMAR Vs. STATE OF U.P.
|
May 14, 2012 |
|
BRAJ PAL Vs. STATE OF U P
|
March 20, 2012 |
|
BRAJESH KUMAR Vs. UNION OF INDIA THROUGH SECY. HOME DEPTT. CENTRAL GOVT. NEW DELHI
|
February 2, 2012 |
|
BRAJNANDAN SAROOP BHATNAGAR Vs. SANGRAM YADAVA & OTHERS
|
January 4, 2012 |
|
BRIDHI CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 4, 2012 |
|
BRIG J.K. BHALLA & ANOTHER Vs. SPECIAL JUDGE ADDL. DISTT. JUDGE & OTHERS
|
January 12, 2012 |
|
BRIJ KISHORE Vs. STATE OF U.P.
|
July 12, 2012 |
|
BRIJ KISHORE VERMA Vs. STATE OF U.P.
|
September 21, 2012 |
|
BRIJ LAL Vs. STATE OF U P
|
March 23, 2012 |
|
BRIJ LAL Vs. PIYAREY HASSAN
|
August 23, 2012 |
|
BRIJ LAL SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 22, 2012 |
|
BRIJ MOHAN Vs. STATE OF U P
|
February 28, 2012 |
|
BRIJ MOHAN Vs. PEETAM SINGH
|
March 22, 2012 |
|
BRIJ NANDAN GUPTA Vs. IIIRD ADDL. DISTRICT JUDGE, RAMPUR
|
July 30, 2012 |
|
BRIJ NATH SINGH @ B.N. SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
BRIJ PAL SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 10, 2012 |
|
BRIJ PAL SINGH Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY
|
October 9, 2012 |
|
BRIJBALA Vs. ADDITIONAL DISTRICT JUDGE, COURT
|
November 21, 2012 |
|
BRIJENDRA KUMAR Vs. DISTRICT
|
December 20, 2012 |
|
BRIJENDRA KUMAR SONKAR Vs. STATE OF U P
|
July 19, 2012 |
|
BRIJENDRA SINGH Vs. STATE OF U P
|
February 13, 2012 |
|
BRIJENDRA SINGH Vs. STATE OF U P
|
March 16, 2012 |
|
BRIJESH AWASTHI Vs. STATE OF U P
|
December 7, 2012 |
|
BRIJESH KUMAR SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI, SANT RAVIDAS NAGAR & ORS.
|
January 2, 2012 |
|
BRIJESH KUMAR UPADHYAYA Vs. STATE OF U P
|
November 1, 2012 |
|
BRIJESH KUMARI Vs. STATE OF U P
|
July 27, 2012 |
|
BUDDH PAL SINGH Vs. STATE OF U P
|
January 16, 2012 |
|
BUDDHIRAM Vs. STATE OF U.P.
|
September 26, 2012 |
|
BUDDHU SINGH ALIAS ANIL KUMAR Vs. STATE OF U P
|
January 20, 2012 |
|
BUDH RAM GIRDHAR GOPAL Vs. COMMISSIONER
|
November 20, 2012 |
|
BUDH SAGAR Vs. JAI PRAKASH
|
December 7, 2012 |
|
BUDHA RAM Vs. STATE OF U P
|
February 14, 2012 |
|
BUDHI SAGAR SHULKLA Vs. STATE OF U P
|
December 19, 2012 |
|
BUDHRAJ AND ANOTHER Vs. STATE OF U.P.
|
October 12, 2012 |
|
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF U P
|
August 6, 2012 |
|
BUNDA Vs. STATE OF U P
|
May 25, 2012 |
|
BUNDI Vs. STATE OF U.P.
|
April 30, 2012 |
|
C I T Vs. VAIBHAV CASTINGS PVT LTD
|
February 6, 2012 |
|
C I T Vs. D J & OTHERS
|
February 9, 2012 |
|
C I T Vs. NEERAJ RASTOGI
|
February 16, 2012 |
|
C I T Vs. BERRY TRADING LTD
|
January 13, 2012 |
|
C I T Vs. KAPIL KUMAR KAKKAR, AGRA
|
January 17, 2012 |
|
C.B.I., THRU DIR. Vs. SPECIAL JUDICIAL MAGISTRATE. I FOR CBI CASES LUCKNOW AND ORS.
|
January 11, 2012 |
|
C.L. GUPTA Vs. M/S. SHAKUNTLA JAGDISHWAR CHARITABLE TRUST
|
January 30, 2012 |
|
C.O.M., DR. RAM MANOHAR LOHIYA SMARAK KISAN MAHAVIDYALAYA SAMITI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 20, 2012 |
|
C.P. VIDYA NIKETAN INTER COLLEGE SHIKSHAN SOCIETY Vs. UNION OF INDIA
|
October 16, 2012 |
|
C/M ADARSH HARI BAL VIDYALAYA Vs. STATE OF U.P. THRU ITS SECY. AND OTHERS
|
January 12, 2012 |
|
C/M D.A.V. INTERMEDIATE COLLEGE Vs. STATE OF U.P.
|
May 1, 2012 |
|
C/M DAYANAND INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 13, 2012 |
|
C/M GURUKUL UCHCHATAR MADHYAMIC SANSKRIT VIDYALAYA AND ANOTHER Vs. STATE OF U.P. THRU DIRECTOR OF EDUCATION AND OTHERS
|
January 12, 2012 |
|
C/M INTER COLLEGE Vs. STATE OF U P THRU SECY
|
January 12, 2012 |
|
C/M KAMLA BALIKA INTER COLLEGE Vs. STATE OF U P THRU PRINCIPAL SECY
|
February 14, 2012 |
|
C/M MUKT NATH TAPSI NATH SHIKSHA SAMITI Vs. STATE OF U P
|
July 9, 2012 |
|
C/M OF SRI KAILASH NATH BALIKA VIDYALAYA INTER COLLEGE Vs. STATE OF U P
|
March 19, 2012 |
|
C/M ROHTA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 12, 2012 |
|
C/M SHREE BANHWA BABA LAGHU MADHYAMIK VIDYALAYA EKDALLA Vs. STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND OTHERS
|
January 12, 2012 |
|
C/M SHRI ANANT ADARSH INTER COLLEGE GANIYARI Vs. STATE OF UP
|
March 29, 2012 |
|
C/M SRI KALIKA INTERMEDIATE COLLEGE AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
C/M SRI RAM KRISHNA BAL NIKETAN Vs. ASSISTANT REGISTRAT FIRMS SOCI
|
September 14, 2012 |
|
C/M UDIT NARAYAN INTER COLLEGE Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL & OTHERS
|
January 13, 2012 |
|
C/M, KANYA VIDYALAYA KISRAULI Vs. STATE OF U.P
|
October 17, 2012 |
|
CANARA BANK Vs. RAMESH CHANDRA SINGHAL
|
December 19, 2012 |
|
CEMENT UDYOG KARMACHARI UNION Vs. STATE OF U.P. AND OTHERS
|
February 8, 2012 |
|
CENTRAL BANK KARMCHARI GRIH NIRMAN SAHAKARI SAMITI LTD Vs. SHANTI PRASAD (SINCE DECEASED)
|
September 25, 2012 |
|
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER
|
May 9, 2012 |
|
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
May 16, 2012 |
|
CENTRAL BANK OF INDIA THRU REGIONAL MANAGER Vs. SMT. MUNNI DEVI & ANOTHER
|
January 2, 2012 |
|
CENTRAL CONSUMER COOP STORES LTD Vs. VIPIN KUMAR
|
October 9, 2012 |
|
CENTRAL DISTILLERY AND BREWERIES LTD Vs. LABOUR COURT
|
May 14, 2012 |
|
CENTRAL DRUG INSTITUTION Vs. GYANESHWAR TRIPATHI AND OTHERS
|
April 11, 2012 |
|
CENTRAL INDUSTRIAL SECURITY FORCE Vs. BEDI RAM
|
March 16, 2012 |
|
CHACHA NEHRU VIDYALAYA Vs. STATE OF U P
|
July 10, 2012 |
|
CHAMAN Vs. STATE OF U.P.
|
December 11, 2012 |
|
CHAMAN SINGH Vs. DEPUTY DIRECTOR
|
September 21, 2012 |
|
CHAND RATAN LADDHA Vs. ADDTIONAL DISTRCT JUDGE
|
July 26, 2012 |
|
CHANDAN KUMAR YADAV Vs. STATE OF U.P.
|
October 9, 2012 |
|
CHANDAN SINGH Vs. IST ADDL DISTRICT JUDGE
|
March 22, 2012 |
|
CHANDAR BHUSHAN NISRA Vs. STATE OF U P
|
October 12, 2012 |
|
CHANDEL INT UDYOG Vs. COMMISSIONER OF TRADE TAX
|
May 4, 2012 |
|
CHANDRA BABU Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL, BANDA AND OTHERS
|
July 19, 2012 |
|
CHANDRA BALI Vs. ADDL COMMISSIONER VARANASI DIVISION VARANASI
|
February 7, 2012 |
|
CHANDRA BALI Vs. ADDL. COMMISSIONER AND OTHERS
|
February 8, 2012 |
|
CHANDRA BHAN Vs. STATE
|
February 13, 2012 |
|
CHANDRA BHWAN PUSHPAKAR Vs. STATE OF U.P.
|
March 12, 2012 |
|
CHANDRA KALA Vs. RIYASAT NAWAB & OTHERS
|
December 7, 2012 |
|
CHANDRA KANT GUATAM Vs. STATE OF U.P. & ANOTHER
|
February 3, 2012 |
|
CHANDRA KISHORE MISRA Vs. STATE OF UP
|
August 22, 2012 |
|
CHANDRA KUMARI Vs. STATE OF U P
|
August 31, 2012 |
|
CHANDRA LOK GRAMIN SAHKARI AWAS SAMITI Vs. STATE OF U P
|
February 10, 2012 |
|
CHANDRA METAL COMPANY Vs. AVTAR SINGH
|
September 4, 2012 |
|
CHANDRA PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
February 2, 2012 |
|
CHANDRA PAL Vs. STATE OF U P
|
May 23, 2012 |
|
CHANDRA PAL GUPTA Vs. MATHURA DUTT PANT
|
December 5, 2012 |
|
CHANDRA PAL SINGH Vs. STATE OF U P
|
September 19, 2012 |
|
CHANDRA PRAKASH Vs. MILK COMMISSIONER/SECRETARY MILK DEVELOPMENT
|
July 31, 2012 |
|
CHANDRA PRAKASH SHUKLA Vs. INDRAMANI SEMWAL
|
September 17, 2012 |
|
CHANDRA PRAKASH TRIPATHI Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF TAX LKO. AND ANR.
|
March 12, 2012 |
|
CHANDRA SHEKHAR RAWAT Vs. STATE OF U P
|
December 3, 2012 |
|
CHANDRADEV RAM YADAV (KARAILI) MINISTER SMALL SCALE Vs. LOKAYUKTA U P
|
March 12, 2012 |
|
CHANDRAKANTA Vs. STATE OF U P
|
August 23, 2012 |
|
CHANDRAMA ALIAS MAGRAM YADAV Vs. STATE OF U P
|
September 12, 2012 |
|
Chandrama Chauhan and another Vs. State of U.P.
|
February 21, 2012 |
|
CHANDRAMA PRASAD Vs. STATE OF U P
|
October 16, 2012 |
|
CHANDRAPAL Vs. STATE OF U P
|
December 13, 2012 |
|
CHANDRAPAL Vs. STATE OF U P
|
July 3, 2012 |
|
CHANDRASEN CHAUHAN Vs. STATE OF U P
|
February 21, 2012 |
|
CHANDVEER Vs. STATE OF U.P. AND OTHERS
|
December 7, 2012 |
|
CHANGA SINGH Vs. B. MUTTU KUMAR SWAMI, I.A.S., COLLECTOR AND OTHERS
|
February 14, 2012 |
|
CHANNU LAL AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
July 26, 2012 |
|
CHARAN SINGH Vs. VII A D J
|
January 24, 2012 |
|
CHARANJEET SINGH Vs. STATE OF U P
|
July 19, 2012 |
|
CHARANJEET SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
CHATUR SINGH Vs. STATE OF U.P. AND OTHERS
|
February 28, 2012 |
|
CHATURBHUJ Vs. STATE OF U P
|
September 12, 2012 |
|
CHAUDHARY Vs. PRABHAWATI
|
May 18, 2012 |
|
CHAUHAN ROAD LINES Vs. UNION OF INDIA
|
January 31, 2012 |
|
CHAUHARYA DUBEY Vs. STATE OF U P
|
March 22, 2012 |
|
CHEEMA PAPER LTD Vs. COMMISSIONER TRADE TAX U P LKN
|
May 22, 2012 |
|
CHET RAM Vs. STATE OF U P
|
May 18, 2012 |
|
CHET RAM Vs. STATE OF U P
|
January 13, 2012 |
|
CHET RAM Vs. STATE OF U.P.
|
March 18, 2012 |
|
CHHABBU LAL Vs. STATE OF U P
|
October 30, 2012 |
|
CHHABI NATH Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
CHHABIRAJ Vs. STATE OF U P
|
December 19, 2012 |
|
CHHADMI LAL SUBHASH CHANDRA Vs. STATE OF U P
|
March 2, 2012 |
|
CHHATRA PAL SINGH Vs. STATE OF U.P. THRU ITS SECY. AND OTHERS
|
January 13, 2012 |
|
CHHATTHU Vs. STATE OF U P
|
August 6, 2012 |
|
CHHEDA ALIAS CHHEDDU Vs. STATE
|
October 30, 2012 |
|
CHHEDA LAL (DEAD) Vs. IIIRD A.D.J. AND OTHERS
|
August 27, 2012 |
|
CHHEDA LAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
CHHEDI LAL Vs. STATE OF U P
|
September 13, 2012 |
|
CHHITAR MALL (DECEASED) AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, DISTRICT HATHRAS AND OTHERS
|
December 5, 2012 |
|
CHHOTAN LAL SAINI Vs. KULDEEP BATLA
|
May 15, 2012 |
|
CHHOTE LAL ALIAS RAJU Vs. STATE OF U P
|
October 10, 2012 |
|
CHHOTEY Vs. STATE OF U P
|
September 28, 2012 |
|
CHHOTEY KHAN AND OTHERS Vs. STATE OF U.P.
|
January 4, 2012 |
|
CHHOTEY LAL Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF FOREST LKO. & ORS.
|
March 2, 2012 |
|
CHHOTEY LAL VERMA Vs. UNION OF INDIA
|
November 2, 2012 |
|
CHHUTTAN @ YADVENDRA Vs. STATE OF U.P. AND ANOTHER
|
February 10, 2012 |
|
CHIEF ENGINEER BAREILLY Vs. KISHORE BANDHU ENGINEER
|
January 12, 2012 |
|
CHIRAUNJI LAL YADAV Vs. STATE OF U P
|
August 7, 2012 |
|
CHITRAKOOT DHAM MANDAL JAL SANSTH Vs. STATE OF U P
|
November 2, 2012 |
|
CHRIST CHURCH COLLEGE SOCIETY Vs. STATE OF U P
|
August 9, 2012 |
|
CHUNNI LAL Vs. HARISH RAGHAV
|
March 23, 2012 |
|
CHURCH CITY JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
September 7, 2012 |
|
CIT Vs. MIQ STEELS (P.) LTD.
|
November 8, 2012 |
|
CIT Vs. KANODIA & SONS
|
December 6, 2012 |
|
CIT Vs. ANAND DUPLEX LTD.
|
September 5, 2012 |
|
CIT Vs. RAJESH KUMAR PANDEY
|
July 2, 2012 |
|
CIT Vs. PASANDIA STEELS PROFILES (P) LTD. GHAZIABAD
|
April 4, 2012 |
|
CIT Vs. MUZAFFARNAGAR CEMENT AGENCY
|
April 5, 2012 |
|
CIT Vs. VINDHYAVASINI DEVI
|
April 10, 2012 |
|
CIT Vs. M.I. BUILDERS PVT.LTD
|
May 28, 2012 |
|
CIT Vs. SWARAJ COLD STORAGE (P.) LTD.
|
October 30, 2012 |
|
CIT Vs. BALWANT RAI DEWAN
|
October 30, 2012 |
|
CIT Vs. TEACHERS HOUSING COOPERATIVE SOCIETY
|
October 29, 2012 |
|
CIT Vs. KANHAIYA LAL AGARWAL
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January 31, 2012 |
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CIT Vs. SANJAY KUMAR AGRAWAL
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December 14, 2012 |
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CIT Vs. RAMU LAL AGARWAL
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January 17, 2012 |
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CIT Vs. YADURAJ KANODIA TRUST
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December 14, 2012 |
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CIT AND ANOTHER Vs. SURENDRA CHAND BANSAL
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October 4, 2012 |
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CIT KANPUR Vs. SHADI RAM GANGA PRASAD
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February 7, 2012 |
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CIT, MUZAFFARNAGAR AND ANOTHER Vs. TRIVENI ENGINEERING INDUSTRIES LTD
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February 7, 2012 |
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CIT-I, AGRA Vs. ANIL CHAND BANSAL
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October 4, 2012 |
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COLLECTOR Vs. SRI BACHHAN
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January 13, 2012 |
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COLLECTOR & OTHERS Vs. GOPAL SINGH & OTHERS
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January 10, 2012 |
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COLLECTOR DISTRICT MAGISTRATE Vs. ARJUN PRASAD PATEL
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March 20, 2012 |
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COLLECTOR MIRZAPUR Vs. DAYAL DAS
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March 1, 2012 |
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COLLECTOR, MIRZAPUR Vs. NAND KISHORE AGARWAL
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September 6, 2012 |
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COLLECTORATE BAR ASSOCIATION Vs. STATE OF U P
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October 18, 2012 |
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COMMISSIONER CENTRAL EXCISE Vs. MANOJ KUMAR
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September 27, 2012 |
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COMMISSIONER CENTRAL EXCISE 7-A ASHOK MARG LKO. Vs. M/S TECHNICAL ASSOCIATES LTD. FAIZABAD ROAD LKO.
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January 12, 2012 |
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COMMISSIONER CENTRAL EXCISE ALLAHABAD Vs. HINDALCO INDUSTRIES LTD
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February 6, 2012 |
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COMMISSIONER COMMERCIAL TAX Vs. SURUCHI FOODS PVT LTD
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April 26, 2012 |
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COMMISSIONER COMMERCIAL TAX U P LUCKNOW Vs. PANCH KANYA ROAD CARRIERS GHAZIABAD
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April 26, 2012 |
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COMMISSIONER CUSTOMS Vs. WEBBING AND BELTING PVT LTD
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November 8, 2012 |
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COMMISSIONER CUSTOMS & CENTRAL EXCISE COMMISSIONERATE Vs. ECO PRODUCTS (INDIA) PVT LTD
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July 6, 2012 |
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COMMISSIONER OF C. EX. Vs. CAMPHOR ALLIED PRODUCTS LTD.
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August 7, 2012 |
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COMMISSIONER OF C. EX. Vs. DELPHI AUTOMOTIVE SYSTEMS LTD.
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May 16, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POLAR INDUSTRIES LTD.
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July 19, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD SURFACTANTS LTD.
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October 19, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UFAN CHEMICALS
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September 5, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUNIRUDDIN
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March 15, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. U.T. LTD.
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May 15, 2012 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANJANI STEEL (P) LTD.
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April 2, 2012 |
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COMMISSIONER OF COMMERCIAL TAX Vs. KRISHNA BROTHERS
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November 30, 2012 |
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COMMISSIONER OF CUS AND C EX , MEERUT Vs. CORRUFAB PVT LTD
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September 10, 2012 |
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COMMISSIONER OF CUS. & C. EX. Vs. TELETUBE ELECTRONICS LTD.
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July 17, 2012 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. MODERN TRANSFORMER (P) LTD.
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July 26, 2012 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. M/S. MAJESTIC AUTO LTD.
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July 6, 2012 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SARU SMELTING PVT. LTD.
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April 5, 2012 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MOHIT PAPER MILLS LTD.
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February 21, 2012 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD.
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July 26, 2012 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SURYA CHAIN PVT. LTD.
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October 29, 2012 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SAMTEL COLOR LTD. (NO. 1)
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September 20, 2012 |
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COMMISSIONER OF CUSTOMS, LUCKNOW Vs. ASHOK KUMAR ABROL
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October 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. QUALITY STEEL TUBES P LTD
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August 6, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MODI ZEROX LTD
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August 6, 2012 |
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COMMISSIONER OF INCOME TAX Vs. BULLET INTERNATIONAL
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March 21, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NARAIN PROPERTIES LTD
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May 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MAWANA COOPERATIVE CANE DEVELOPMENT UNION MAWANA
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July 9, 2012 |
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COMMISSIONER OF INCOME TAX Vs. QUALITY STEEL TUBES LTD
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July 16, 2012 |
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COMMISSIONER OF INCOME TAX Vs. BRIJ BHUSHAN LAL & SONS
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July 20, 2012 |
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COMMISSIONER OF INCOME TAX Vs. DEVESH SINGH
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July 23, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HINDON FORGE (P.) LTD
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July 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KHANDELWAL ASSOCIATES
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August 13, 2012 |
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COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PIPE UDYOG LTD
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August 28, 2012 |
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COMMISSIONER OF INCOME TAX Vs. TULSIANI CONSTRUCTIONS & DEVELOPERS LTD
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September 27, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KISAN SAHAKARI CHINI MILLS LTD
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October 16, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ARVIND FOOTWEAR PVT.LTD
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April 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KAN CONSTRUCTION AND COLONIZERS (P) LTD
|
April 9, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SENIOR MANAGER, STATE BANK OF INDIA
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February 27, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SHIV OIL & DALL MILLS MATHURA
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March 1, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ST DON BOSCO EDUCATIONAL SOCIETY
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April 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ROTOMAC PENS LTD
|
August 30, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ORIENTAL INSURANCE CO LTD
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September 13, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SHERVANI SUGAR SINDICATE LTD AND ORS
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December 7, 2012 |
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COMMISSIONER OF INCOME TAX Vs. M/S. DASS FRIENDS BUILDERS (P) LTD.
|
November 1, 2012 |
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COMMISSIONER OF INCOME TAX Vs. M/S. U P COOPERATIVE SUGAR FACTORIES FEDERATION LTD
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August 9, 2012 |
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COMMISSIONER OF INCOME TAX Vs. BEHARI COLD STORAGE (P.) LTD.
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September 27, 2012 |
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COMMISSIONER OF INCOME TAX Vs. INDO GULF FERTILIZERS LTD
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October 10, 2012 |
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COMMISSIONER OF INCOME TAX Vs. PARIKALPANA ESTATE DEVELOPMENT (P.) LTD
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October 11, 2012 |
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COMMISSIONER OF INCOME TAX Vs. JEEVAN DEEP CHARITABLE TRUST
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October 29, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SOCIETY OF ADVANCED MANAGEMENT STUDIES
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October 29, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GULSHAN MERCANTILE URBAN CO-OPERATIVE BANK LTD
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November 7, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MUZAFFARNAGAR KSHETRIYA GRAMIN BANK LTD
|
November 7, 2012 |
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COMMISSIONER OF INCOME TAX Vs. AVDAIT ASHRAM SOCIETY
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November 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NIRANKAR NATH MITTAL
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November 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO. LTD
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November 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MUZAFFARNAGAR DISTRICT CO-OPERATIVE BANK LTD
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November 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. SANGAM STRUCTURE LTD
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December 7, 2012 |
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COMMISSIONER OF INCOME TAX Vs. GREAT CITY MANUFACTURING CO
|
December 10, 2012 |
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COMMISSIONER OF INCOME TAX Vs. UDIT NARAIN AGRAWAL
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December 12, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NOIDA TOLL BRIDGE CO LTD
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November 8, 2012 |
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COMMISSIONER OF INCOME TAX Vs. BIHARI LAL AGRAWAL
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March 2, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MANOJ KUMAR SINGH
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March 12, 2012 |
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COMMISSIONER OF INCOME TAX Vs. BULLET INTERNATIONAL
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March 12, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ANJANA SABHARWAL
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April 5, 2012 |
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COMMISSIONER OF INCOME TAX Vs. R.L.SHARMA
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May 23, 2012 |
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COMMISSIONER OF INCOME TAX Vs. RESHMA ARIF
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June 1, 2012 |
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COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL JAISWAL
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July 13, 2012 |
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COMMISSIONER OF INCOME TAX Vs. ASSOCIATION FOR THE PREVENTION OF BLINDNESS
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July 13, 2012 |
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COMMISSIONER OF INCOME TAX Vs. S.K.JAIN
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July 16, 2012 |
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COMMISSIONER OF INCOME TAX Vs. VRIDNABAN REAL ESTATE (P) LTD
|
July 24, 2012 |
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COMMISSIONER OF INCOME TAX Vs. MISRA PRESERVERS (P.) LTD
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July 26, 2012 |
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COMMISSIONER OF INCOME TAX Vs. UNITED ENGG. (P) LTD
|
August 9, 2012 |
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COMMISSIONER OF INCOME TAX Vs. NOIDA TOLL BRIDGE CO LTD
|
August 24, 2012 |
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COMMISSIONER OF INCOME TAX Vs. U.P. ASBESTOS LIMITED
|
September 18, 2012 |
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COMMISSIONER OF INCOME TAX (CENTRAL) Vs. LDK SHARES AND SECURITIES (P) LTD
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April 5, 2012 |
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COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Vs. KOTHARI PRODUCTS LIMITED
|
December 14, 2012 |
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COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR Vs. M/S KOTHARI POUCHES LTD
|
October 16, 2012 |
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COMMISSIONER OF INCOME TAX -1 Vs. M/S U.P. STATE BRIDGE CORPORATION LTD.
|
February 3, 2012 |
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COMMISSIONER OF INCOME TAX 1 Vs. KANT TRAVELS
|
April 25, 2012 |
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COMMISSIONER OF INCOME TAX AGRA Vs. SHIRAZ POULTRY & AGRICULTURAL
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May 8, 2012 |
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COMMISSIONER OF INCOME TAX BAREILLY Vs. PILIBHIT ZILA
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October 16, 2012 |
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COMMISSIONER OF INCOME TAX I KANPUR Vs. NITIN SONI
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April 26, 2012 |
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COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P STATE BRIDGE CORPORATION LTD
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April 30, 2012 |
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COMMISSIONER OF INCOME TAX MEERUT Vs. DEVENDRA PAL SINGH
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August 6, 2012 |
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COMMISSIONER OF INCOME TAX, MEERUT Vs. DEVENDRA PAL SINGH
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August 6, 2012 |
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COMMISSIONER OF INCOME TAX-II Vs. SARIN CHEMICAL LABORATORY
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May 18, 2012 |
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Commissioner, Central Excise, Allahabad Vs. Hindalco Industries Ltd.
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February 6, 2012 |
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COMMISSIONER, COMMERCIAL TAX Vs. CARYAIRE EQUIPMENTS INDIA PVT. LTD.
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October 31, 2012 |
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COMMISSIONER, TRADE TAX U.P., LUCKNOW Vs. PROJECT TECHNOLOGIST PVT. LTD.
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January 31, 2012 |
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COMMITTEE MANAGEMENT GANGA PRASAD SEWA SANSTHAN Vs. STATE OF U P
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April 19, 2012 |
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COMMITTEE MANAGEMENT SHREE SHANKER JUNIOR HIGH SCHOOL Vs. STATE OF U P
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February 29, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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June 1, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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May 1, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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April 10, 2012 |
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COMMITTEE OF MANAGEMENT Vs. REGISTRAR FIRMS SOCIETIES
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December 21, 2012 |
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COMMITTEE OF MANAGEMENT Vs. REGISTRAR FIRMS CHITS
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August 31, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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September 18, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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January 9, 2012 |
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COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS
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July 13, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
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September 24, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
May 11, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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August 27, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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September 13, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
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October 19, 2012 |
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COMMITTEE OF MANAGEMENT Vs. DISTRICT BASIC SHIKSHA
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November 2, 2012 |
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COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS
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September 25, 2012 |
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COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
September 26, 2012 |
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COMMITTEE OF MANAGEMENT AND ANR. Vs. STATE OF U.P. AND ORS.
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August 23, 2012 |
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COMMITTEE OF MANAGEMENT BABA RAGHAV DAS BHAGWAN DAS POST GRADUATE COLLEGE Vs. STATE OF U P
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January 24, 2012 |
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COMMITTEE OF MANAGEMENT BAPU INTER COLLEGE DEORIA Vs. STATE OF U P
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July 9, 2012 |
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COMMITTEE OF MANAGEMENT BHARTIYA STATE BANK KARMACHARI VETAN BHOGI SAHKARI RIN SAMITI LTD Vs. STATE OF U P
|
January 31, 2012 |
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COMMITTEE OF MANAGEMENT GRAMYA VIKAS UCHATTAR MADHYAMIK VIDYALAYA SAMITTEE KHUTHAN DISTRICT JAUNPUR Vs. STATE OF U P
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August 24, 2012 |
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COMMITTEE OF MANAGEMENT INTER COLLAGE Vs. STATE OF U P
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January 12, 2012 |
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COMMITTEE OF MANAGEMENT JAN SAMAJ UCCHCHATAR MADHYAMIK VIDDYAPEETH Vs. SURESH KUMAR
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June 12, 2012 |
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COMMITTEE OF MANAGEMENT KAMLA BALIKA INTER COLLEGE Vs. STATE OF U P
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February 14, 2012 |
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COMMITTEE OF MANAGEMENT KANYA VIDHYALAYA KISRAULI Vs. STATE OF U.P.
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December 17, 2012 |
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COMMITTEE OF MANAGEMENT LALA BABU BAIJAL MEMORIAL INTER COLLAGE LODIPUR GHAZIABAD Vs. STATE OF U P
|
March 21, 2012 |
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COMMITTEE OF MANAGEMENT MAHAVIR SINGH SOLANKI MEMORIAL KRISHI JUNIOR HIGH SCHOOL ALIGANJ BUDAUN Vs. STATE
|
February 9, 2012 |
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COMMITTEE OF MANAGEMENT MANASH INTER COLLAGE Vs. STATE OF U P
|
May 14, 2012 |
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COMMITTEE OF MANAGEMENT OF JANTA HIGHER SECONDARY SCHOOL Vs. RAM PRAKASH YADAV
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May 3, 2012 |
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COMMITTEE OF MANAGEMENT OF NIRMAL KESIYA DEVI SHIKSHA SANSTHAN AND ANOTHER Vs. STATE OF U.P. AND OTHERS
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October 3, 2012 |
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COMMITTEE OF MANAGEMENT OF SAHAKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
|
September 14, 2012 |
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COMMITTEE OF MANAGEMENT PUBLIC DEGREE COLLEGE Vs. STATE OF U P
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August 29, 2012 |
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COMMITTEE OF MANAGEMENT SARVODYA MANDIR INTER COLLAGE MAHWATPUR BAWALI BAGHPAT Vs. STATE OF U P
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February 6, 2012 |
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COMMITTEE OF MANAGEMENT SHIKSHA PRASAR SAMITI DHARAI MAFI DISTRICT SULTANPUR Vs. STATE OF U P
|
January 10, 2012 |
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COMMITTEE OF MANAGEMENT SHIV PRASAD NARHEJI Vs. STAE OF U P
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March 2, 2012 |
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COMMITTEE OF MANAGEMENT SHRI BRIJRAJ ADARSH INTER COLLAGE CHAUKHARA Vs. STATE OF U P
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July 19, 2012 |
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COMMITTEE OF MANAGEMENT SHRI KRISHAK JUNIOR HIGH SCHOOL Vs. STATE OF U P
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November 7, 2012 |
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COMMITTEE OF MANAGEMENT SRI KAILASH NATH BALIKA VIDYALAYA INTER COLLEGE Vs. STATE
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March 19, 2012 |
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COMMITTEE OF MANAGEMENT SWAMI VIVEKANAND SHIKSHA NIKETAN ANUSUCHIT PRATHAMIK VIDYALAYA THROUGH ITS MANAGER AND ANR. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY SAMAJ KALYAN AND ORS.
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August 24, 2012 |
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COMMITTEE OF MANAGEMENT VASUNDHARA FOUNDATION VILLAGE REVARIDEEH Vs. STATE OF U P
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September 10, 2012 |
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COMMITTEE OF MANAGEMENT VEDIC PUTRI PATHSHALA INTER COLLEGE M NAGAR Vs. STATE OF U P
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March 12, 2012 |
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COMMITTEE OF MANAGEMENT, ANGLO SANSKRIT COLLAGE Vs. STATE OF U P
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October 18, 2012 |
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COMMITTEE OF MANAGEMENT, B.P. INTER COLLEGE, BAGHPAT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
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September 20, 2012 |
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COMMITTEE OF MANAGEMENT, CHACHA NEHRU VIDYALAYA Vs. STATE OF U.P. AND OTHERS
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July 10, 2012 |
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COMMITTEE OF MANAGEMENT, CHURCH CITY JUNIOR HIGH SCHOOL Vs. STATE OF U.P.
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September 7, 2012 |
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COMMITTEE OF MANAGEMENT, D.A.V. INTER COLLAGE Vs. STATE OF U P
|
August 24, 2012 |
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COMMITTEE OF MANAGEMENT, DR. RAM MANOHAR LOHIYA SMARAK KISAN MAHAVIDYALAYA SAMITI Vs. STATE OF U.P.
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September 29, 2012 |
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COMMITTEE OF MANAGEMENT, HARDWARI LAL JANHIT HIGHER SECONDARY SCHOOL Vs. STATE OF U.P.
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July 30, 2012 |
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COMMITTEE OF MANAGEMENT, JAWAHAR INTER COLLAGE Vs. STATE OF U P
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July 18, 2012 |
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COMMITTEE OF MANAGEMENT, MADRSA Vs. STATE OF U P
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April 6, 2012 |
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COMMITTEE OF MANAGEMENT, MAHADEV MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHERS EDU. NEW DELHI
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March 28, 2012 |
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COMMITTEE OF MANAGEMENT, MAKKAN LAL INTER COLLAGE Vs. STATE OF U P
|
August 24, 2012 |
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COMMITTEE OF MANAGEMENT, N.A.S. INTER COLLEGE MEERUT Vs. STATE OF U.P.
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May 23, 2012 |
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COMMITTEE OF MANAGEMENT, PT. RAJA RAM PANDEY VIDYA MANDIR SOCIETY Vs. STATE OF U.P.
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September 17, 2012 |
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COMMITTEE OF MANAGEMENT, RADHA ADARSH BAL VIDYA MANDIR SAMITI Vs. STATE OF U.P.
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March 28, 2012 |
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COMMITTEE OF MANAGEMENT, RAMBETI JUNIOR HIGH SCHOOL IMALIA, AMBERGARTH, DISTRICT FIROZABAD & ANOTHER Vs. STATE OF U P & OTHERS
|
August 29, 2012 |
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COMMITTEE OF MANAGEMENT, SARASWATI INTER COLLEGE PIPALHEDA, MUZAFFAR NAGAR Vs. STATE OF U.P.
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September 4, 2012 |
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COMMITTEE OF MANAGEMENT, SARVODAY HIGH SCHOOL, RAMA BAI NAGAR Vs. STATE OF U.P.
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July 20, 2012 |
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COMMITTEE OF MANAGEMENT, SARVODAYA INTER COLLAGE Vs. STATE OF U P
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July 18, 2012 |
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COMMITTEE OF MANAGEMENT, SARVODAYA INTER COLLEGE, JAUNPUR Vs. STATE OF U.P.
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July 27, 2012 |
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COMMITTEE OF MANAGEMENT, SHRI ANANT ADARSH INTER COLLEGE, GANIYARI, DEORIA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
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March 29, 2012 |
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COMMITTEE OF MANAGEMENT, SRI. RAM KRISHNA BAL NIKETAN Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS
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September 14, 2012 |
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COMMITTEE OF MANAGEMENT, VICTORIA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
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September 19, 2012 |
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COMMITTEE OF MANAGEMENT, YADGAR-E-HUSAINI INTER COLLAGE Vs. STATE OF U P
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July 2, 2012 |
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COMMITTEE OF MANAGEMENT,KISSAN VIDYA SABHA Vs. STATE OF U P
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August 24, 2012 |
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COMMITTEE OF MANAGMENT B S T VIDYALAYA Vs. D I O S ETAWAH
|
January 30, 2012 |
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COMMITTEE OF MANAGMENT, SHRI NARANG SANSKRIT MAHA VIDYALAYA Vs. DIRECTOR OF EDUCATION
|
August 22, 2012 |
|
COMMR. OF CUS. & C. EX. Vs. GAURI COMPONENTS (P) LTD.
|
April 2, 2012 |
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CONNAUGHT PLAZA RESTAURANT PVT LTD Vs. STATE OF U P AND OTHERS
|
April 9, 2012 |
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CONSTABLE 146 PRAMOD KUMAR Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
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CONSTABLE 514 C P AJAB SINGH Vs. STATE OF U P & OTHERS
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September 17, 2012 |
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CONSTABLE 693 AP/ARMORAR VINOD KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
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January 13, 2012 |
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COOP CANE DEVELOPMENT Vs. STATE OF U P
|
January 18, 2012 |
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CR FOODS (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
September 13, 2012 |
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D B MEHTA Vs. STATE OF UTTAR PRADESH
|
April 19, 2012 |
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D K VERMA Vs. STATE OF U P
|
August 30, 2012 |
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D S M SHRIRAM INDUSTRIES LTD Vs. PRESIDING OFFICER
|
July 31, 2012 |
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DABBU ALIAS MAHESH Vs. STATE OF U P
|
September 27, 2012 |
|
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD Vs. PRAKANCHA METAL WORKS PVT LTD
|
May 21, 2012 |
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DALIT MANAV UTTHAN SANSTHAN Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 12, 2012 |
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DALJEET PURI Vs. ABHA PURI
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February 2, 2012 |
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DALVEER Vs. STATE OF U P
|
December 13, 2012 |
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DANIS ANSARI Vs. STATE OF U P
|
August 13, 2012 |
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DARUL ULLOM DEOBAND, SAHARANPUR Vs. LABOUR COURT
|
April 18, 2012 |
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DARUL ULOOM DEOBAND SAHARANPUR Vs. LABOUR COURT & OTHERS
|
April 8, 2012 |
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DAYA CHAND @ DAYANAND AND OTHERS Vs. SMT. DAYAWATI (SINCE DECEASED) AND OTHERS
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January 5, 2012 |
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DAYA PRASAD AIALS VAYAS JI Vs. STATE OF U P
|
July 27, 2012 |
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DAYA RAM Vs. ADDITIONAL COMMISSIONER
|
September 24, 2012 |
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DAYA RAM SINGH Vs. TAHSILDAR
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August 9, 2012 |
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DAYA SHANKER Vs. UMESH CHANDRA
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February 29, 2012 |
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DAYA SHANKER SHUKLA Vs. STATE OF U.P. THROUGH SECY. REVENUE DEPTT. CIVIL SECTT. LKO.
|
February 15, 2012 |
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DAYANAND SHUKLA AND 3 ORS. Vs. ENGINEER IN CHIEF IRRIGATION DEPTT. SINCHAI BHAWAN LKO.
|
January 13, 2012 |
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DAYANAND SURY ENGLO SANSKRAT HIGHER SECONDARY SCHOOL Vs. STATE OF U P THROUGH SECRETARY REVENUE LUCKNOW
|
February 2, 2012 |
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DAYAWATI Vs. STATE OF U P
|
August 14, 2012 |
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DAYAWATI Vs. STATE OF U P
|
December 7, 2012 |
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DCM SHRIRAM CONSOLIDATED LTD. Vs. THE CHIEF DIRECTOR (SUGAR)/PRESCRIBED AUTHORITY
|
February 15, 2012 |
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DCM SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
|
July 26, 2012 |
|
DEBI RAM Vs. STATE
|
February 9, 2012 |
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DEEN BANDHU Vs. ADDL COMMISSIONER
|
December 13, 2012 |
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DEENA NATH PANDEY Vs. VISHNU SHYAM DWIVEDI
|
February 9, 2012 |
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DEENA NATH SINGH Vs. STATE OF U.P.
|
May 21, 2012 |
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DEEP CHANDRA Vs. SHAKUNTLA
|
November 29, 2012 |
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DEEP KUMAR Vs. DISTRICT JUDGE
|
October 31, 2012 |
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DEEP KUMAR TEWARI Vs. STATE OF U P
|
July 25, 2012 |
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DEEPAK AGARWAL Vs. CHIEF CONTROLLING REVENUE
|
July 17, 2012 |
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DEEPAK GULATI Vs. STATE OF U.P.
|
February 24, 2012 |
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DEEPAK JAIN AND OTHERS Vs. SUB DIVISIONAL MAGISTRAE (D.D.M.) DHAMPUR AND OTHERS
|
November 23, 2012 |
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DEEPAK KUMAR Vs. STATE OF U P
|
September 14, 2012 |
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DEEPAK MITRA Vs. UNITED BANK OF INDIA
|
September 13, 2012 |
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DEEPAK SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
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DEEPAK SINGH Vs. STATE OF U P
|
December 17, 2012 |
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DELHI TRANSPORT CORPORATION Vs. LEELU
|
August 7, 2012 |
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DEO DUTT Vs. STATE OF UP
|
April 10, 2012 |
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DEO KRISHNA TEWARI Vs. STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND OTHERS
|
February 27, 2012 |
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DEO RAJ Vs. STATE OF UP
|
September 14, 2012 |
|
DEO SINGH Vs. STATE OF U P
|
August 1, 2012 |
|
DEPOT MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION Vs. SUSHILA DEVI
|
December 20, 2012 |
|
DEV NANDAN UPADHYAY Vs. STATE OF U P
|
December 6, 2012 |
|
DEV SINGH Vs. STATE
|
November 23, 2012 |
|
DEVAKI NANDAN ALIAS DEVO Vs. STATE OF U P
|
April 16, 2012 |
|
DEVASHESH SINGH Vs. STATE OF U.P
|
October 5, 2012 |
|
DEVENDRA Vs. UNION OF INDIA
|
August 21, 2012 |
|
DEVENDRA DUTT PALIWAL Vs. A.D.J. AGRA & OTHERS
|
January 4, 2012 |
|
DEVENDRA KUMAR Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 12, 2012 |
|
DEVENDRA KUMAR Vs. STATE OF U P
|
February 10, 2012 |
|
DEVENDRA KUMAR OJHA Vs. STATE OF U P
|
May 24, 2012 |
|
DEVENDRA NATH TIWARI Vs. STATE OF U P
|
January 13, 2012 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
January 18, 2012 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
November 7, 2012 |
|
DEVENDRA SINGH Vs. STATE OF U.P.
|
December 19, 2012 |
|
DEVENDRA SINGH SISODIYA Vs. STATE OF U P
|
May 29, 2012 |
|
DEVESH KUMAR Vs. RAM DEVI
|
January 31, 2012 |
|
DEVI PRASAD Vs. STATE OF U.P.
|
May 4, 2012 |
|
DEVI SHANKAR TIWARI Vs. UNION OF INDIA
|
February 24, 2012 |
|
DEVI SHANKAR YAGNIK Vs. IIND ADDITIONAL DISTRICT JUDGE
|
September 14, 2012 |
|
DHAN SINGH Vs. STATE OF U P
|
March 19, 2012 |
|
DHANAUTI Vs. ADDL COMMISSIONER VARANASI DIVISION
|
April 12, 2012 |
|
Dhanauti (Dead) Through LRs.and others Vs. Addl.Commissioner, Executive II, Varanasi Division, Varanasi and others
|
April 12, 2012 |
|
DHANI RAM MEMORIAL SHIKSHAN SEWA SANSTHAN Vs. STATE OF U P
|
March 1, 2012 |
|
DHANI UTTHAN MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P
|
February 14, 2012 |
|
Dhani Utthan Matsya Jivi Sahkari Samiti Ltd.and Another Vs. State of U.P.and Others
|
February 14, 2012 |
|
DHANPAL Vs. STATE OF U.P.
|
September 26, 2012 |
|
DHANVEER SINGH AND OTHERS Vs. STATE OF U.P. AND ANR.
|
February 7, 2012 |
|
DHARAM PAL SINGH Vs. STATE OF UP
|
February 2, 2012 |
|
DHARAM SINGH Vs. STATE OF U P
|
November 5, 2012 |
|
DHARAM SINGH Vs. COMMISSIONER
|
July 3, 2012 |
|
DHARAMPAL Vs. STATE OF UP
|
September 12, 2012 |
|
DHARAMVIR Vs. ASHOK KUMAR
|
January 25, 2012 |
|
DHARM NARAIN Vs. STATE OF U.P. AND OTHERS
|
February 3, 2012 |
|
DHARMENDRA Vs. STATE OF U.P. AND ANOTHER
|
January 4, 2012 |
|
DHARMENDRA Vs. STATE OF U.P.
|
January 16, 2012 |
|
DHARMENDRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
DHARMENDRA KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
DHARMENDRA KUMAR SINGH Vs. STATE OF U P
|
May 3, 2012 |
|
DHARMENDRA KUMAR SINGH Vs. DY. COMMISSIONER, FOOD AND CIVIL SUPPLIES
|
March 21, 2012 |
|
DHARMENDRA SINGH Vs. STATE OF U P
|
May 28, 2012 |
|
DHARMENDRA SINGH Vs. STATE OF U P
|
January 3, 2012 |
|
DHARMPAL Vs. STATE OF U P
|
October 10, 2012 |
|
DHARMPAL SATYAPAL LTD Vs. COMMISSIONER TRADE TAX
|
January 5, 2012 |
|
DHARMVEER Vs. JITENDRA KUMAR, MINI. OF SEC. SERVICE AND OTHERS
|
February 9, 2012 |
|
DHARMVEER SINGH Vs. STATE OF U P
|
June 15, 2012 |
|
DHEERAJ PRATAP SINGH Vs. CHIEF ELECTION COMMISSION UNION OF INDIA
|
January 24, 2012 |
|
DHIR SINGH Vs. STATE OF U.P.
|
September 4, 2012 |
|
DHIRENDRA KUMAR Vs. ADDITIONAL C.J.M./PRESCRIBED AUTHORITY SULTANPUR AND OTHERS
|
November 1, 2012 |
|
DHIRENDRA KUMAR Vs. STATE OF U P THRU SECY
|
February 28, 2012 |
|
DHIRENDRA KUMAR ALIAS NIKKU Vs. STATE OF U.P.
|
May 11, 2012 |
|
DHIRENDRA KUMAR TIWARI Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 16, 2012 |
|
DHIRENDRA SINGH Vs. STATE OF U P
|
April 3, 2012 |
|
DHIRENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
DHURAM YADAV AND OTHERS Vs. STATE OF U.P.
|
December 20, 2012 |
|
DIAMOND CEMENT Vs. STATE OF U.P. AND ORS.
|
January 13, 2012 |
|
DIESEL ENGINEERING CO PVT LTD Vs. UNION OF INDIA
|
April 6, 2012 |
|
DIGVIJAY SINGH Vs. RAM AVTAR
|
August 7, 2012 |
|
DILEEP KUMAR Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
DILEEP SINGH CHHABRA Vs. STATE OF U.P. THROUGH CHIEF SECY
|
February 28, 2012 |
|
DILIP KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
DILIP KUMAR JAISWAL Vs. JOINT DIRECTOR (PROFESSIONAL) GORAKHPUR AND OTHERS
|
March 23, 2012 |
|
DILIP KUMAR SINGH Vs. STATE OF U.P. THRU SECY
|
December 14, 2012 |
|
DILIP KUMAR SONKAR Vs. STATE OF U P
|
October 8, 2012 |
|
DILIP KUMAR VERMA Vs. STATE OF U P
|
March 2, 2012 |
|
DILIP PUSPAKAR Vs. STATE OF U.P.
|
April 30, 2012 |
|
DILIP SINGH Vs. COMMISSIONER AGRA
|
April 27, 2012 |
|
DILSHAD @ SHARDA Vs. STATE OF U.P.
|
January 13, 2012 |
|
DINA NATH LAL SRIVASTAVA Vs. STATE OF U.P. & OTHERS
|
February 9, 2012 |
|
DINESH CHANDRA Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
DINESH CHANDRA AGARWAL Vs. UNION OF INDIA
|
January 19, 2012 |
|
DINESH CHANDRA JOSHI Vs. MEERA DEVI
|
March 29, 2012 |
|
DINESH CHANDRA PANDEY Vs. BRIJESH CHANDRA PANDEY
|
July 23, 2012 |
|
DINESH CHANDRA SHARMA Vs. COMMITTEE OF MANAGEMENT, VIDYA BAL MANDALI
|
September 6, 2012 |
|
DINESH ENAMELED WIRE INDUSTRIES PRIVATE LIMITED Vs. SWASTIK UDYOG
|
January 30, 2012 |
|
DINESH KUMAR Vs. DISTRICT JUDGE
|
May 30, 2012 |
|
DINESH KUMAR Vs. STATE OF U P
|
November 8, 2012 |
|
DINESH KUMAR Vs. STATE OF U P
|
September 13, 2012 |
|
DINESH KUMAR GUPTA Vs. STATE OF U P
|
January 16, 2012 |
|
DINESH KUMAR KAUSHIK Vs. STATE OF U P
|
January 9, 2012 |
|
DINESH KUMAR MISHRA Vs. STATE OF U P
|
August 22, 2012 |
|
DINESH KUMAR PANDEY Vs. STATE OF U P
|
July 25, 2012 |
|
DINESH KUMAR SHARMA Vs. STATE OF U P
|
February 10, 2012 |
|
DINESH KUMAR SINGH Vs. STATE OF U.P.
|
September 21, 2012 |
|
DINESH KUMAR SINGH Vs. RAKESH KUMAR SINGH
|
September 10, 2012 |
|
DINESH LONIYA Vs. STATE OF U P
|
July 3, 2012 |
|
DINESH NATH PANDEY Vs. STATE OF U P
|
November 8, 2012 |
|
DINESH PRATAP SINGH Vs. UNION OF INDIA
|
August 30, 2012 |
|
DIPENDRA MISHRA AND OTHERS Vs. MOHD. RIZWANUL HAQUE (C.J.M., MAINPURI) AND ANOTHER
|
January 12, 2012 |
|
DISTRICT BULANDSHAHA Vs. STATE OF U P
|
July 18, 2012 |
|
DISTRICT CO-OPERATIVE BANK LTD JAUNPUR Vs. LABOUR COURT AT VARANSI
|
August 29, 2012 |
|
DIVYA DUBEY Vs. STATE OF U P
|
May 9, 2012 |
|
DIVYA JAIN Vs. CHAUDHARY CHARAN SINGH UNIVERSITY
|
August 1, 2012 |
|
DIWAKAR PRAKASH & ANOTHER Vs. ANEES AHMAD AND OTHERS
|
February 22, 2012 |
|
DIWAKAR SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
DIWAKAR SINGH Vs. SHAKUNTALA DEVI AND OTHERS
|
November 29, 2012 |
|
DOOR SANCHAR MAHA PRABANDHAK Vs. COMMISSIONER, COMMERCIAL TAXES, U.P., LUCKNOW
|
November 2, 2012 |
|
DR. AFSHAN QAISER Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
DR. ALOK KUMAR MEHROTRA AND ORS. Vs. SHAILENDRA KRISHNA PRIN. SECY. LABOUR DEPTT. U.P. GOVT. BAPU
|
January 17, 2012 |
|
DR. AMRENDRA NARAIN SRIVASTAVA Vs. STATE OF U.P.
|
March 1, 2012 |
|
DR. BAJRANGI LAL VERMA Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
DR. HARENDRA SHARMA BAIRAGI AND ANR. Vs. STATE OF U.P. AND ANR.
|
January 3, 2012 |
|
DR. HARIHAR UPADHYAY Vs. STATE OF U.P. AND ORS.
|
July 7, 2012 |
|
DR. K.C. GANGWAR Vs. DAVID JACOB
|
February 13, 2012 |
|
DR. KARAN SINGH (DEAD) AND ORS. Vs. KUNWAR SHIV MAHENDRA KUMAR SINGH (DEAD) AND ORS.
|
March 19, 2012 |
|
DR. OM PRAKASH TIWARI Vs. STATE OF U.P. AND OTHERS
|
January 17, 2012 |
|
DR. PUSHYA MITRA SINGH DEO Vs. UNION OF INDIA
|
May 1, 2012 |
|
DR. RAMCHANDRA MISHRA Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE GOVT. LKO. AND ORS.
|
January 6, 2012 |
|
DR. S.K. JAIN Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
DR. S.K. PANT Vs. UNION OF INDIA & OTHERS
|
January 13, 2012 |
|
DR. SURESH CHANDRA AGRAWAL & ANOTHER Vs. VICE CHANCELLOR, DR. B.R. AMBEDKAR UNIVERSITY & OTHERS
|
January 11, 2012 |
|
DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER LABOUR COURT KANPUR
|
July 19, 2012 |
|
DUKH HARAN PRASAD Vs. THE PRESIDENT OFFICER, LABOUR COURT, GORAKHPUR
|
March 26, 2012 |
|
DUKHI Vs. STATE OF U P
|
November 2, 2012 |
|
DUNGAR SINGH Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
DUNKANS INDUSTRIES LTD Vs. STATE OF UP
|
March 15, 2012 |
|
DURG VIJAI YADAV Vs. STATE OF U P
|
August 29, 2012 |
|
DURGA PRASAD Vs. STATE OF U.P.
|
December 6, 2012 |
|
DURGA PRASAD AND OTHERS Vs. RAM SARAN
|
November 1, 2012 |
|
DURGA PRASAD TEWARI Vs. STATE OF U P
|
January 17, 2012 |
|
DURGESH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
DURGESH KUMAR PANDEY & ANOTHER Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. THROUGH MANAGING DIRECTOR GOM
|
January 13, 2012 |
|
DUSHYANT Vs. UNON OF INDIA
|
November 6, 2012 |
|
DWARIKA PRASAD Vs. SHESH NARAIN
|
January 17, 2012 |
|
DYNAMIC EDUCATION SYSTEMS INTERNATIONAL LIMITED Vs. BANK OF BARODA
|
August 6, 2012 |
|
EAST U P SUGAR MILLS ASSOCIATION LKO Vs. STATE OF U P
|
February 10, 2012 |
|
EASYDAY CITY PLAZA & OTHERS Vs. STATE OF U P & ANOTHER
|
June 1, 2012 |
|
EDAL SINGH Vs. STATE OF U P
|
October 11, 2012 |
|
EHTESH AM KHAN Vs. STATE OF U.P.
|
November 22, 2012 |
|
EKBAL KHAN Vs. STATE OF U.P.
|
May 11, 2012 |
|
ELECTION DIRECTORATE U P Vs. SATYA GUPTA
|
January 3, 2012 |
|
ELGIN MILLS COMPANY LTD KANPUR Vs. KOTAK MAHINDRA BANK LTD
|
February 14, 2012 |
|
EMCURE PHARMACEUTICALS LTD. Vs. CIVIL JUDGE (SR.DIV), LUCKNOW & OTHERS
|
August 23, 2012 |
|
EMPLOYEES STATE INSURANCE CORPN. Vs. RAM CHANDRA
|
January 12, 2012 |
|
ENSEMBLE FURNITURE SOLUTIONS PVT LTD Vs. STATE OF U P AND ANOTHER
|
December 22, 2012 |
|
EXECUTIVE ENGINEER Vs. DY LABOUR COMMISSIONER
|
April 17, 2012 |
|
FAIYAZ ALI KHAN Vs. CIVIL JUDGE (JUNIOR DIV ) KADIPUR SULTANPUR AND ORS
|
December 18, 2012 |
|
FAKEERA Vs. STATE OF U.P. & ANOTHER
|
January 12, 2012 |
|
FAKHRUDDIN Vs. STATE
|
September 7, 2012 |
|
FAKIR CHANDRA AGRAWAL Vs. SURESH CHANDRA AGRAWAL
|
August 16, 2012 |
|
FAKIRA Vs. STATE
|
September 12, 2012 |
|
FAKRULLAH AND ANOTHER Vs. ABID
|
September 12, 2012 |
|
FALCK INDIA PVT LTD Vs. STATE OF UP
|
July 30, 2012 |
|
FAQIRA Vs. STATE OF U.P.
|
October 5, 2012 |
|
FAREED Vs. STATE OF U P
|
December 7, 2012 |
|
FARUGHUL HASAN Vs. STATE OF U.P.
|
April 27, 2012 |
|
FARUGHUL HASAN Vs. STATE OF U P
|
February 27, 2012 |
|
FARUK ALIAS GAFFAR Vs. STATE OF U P
|
August 7, 2012 |
|
FARZANA Vs. STATE OF U.P.
|
January 12, 2012 |
|
FATIMA Vs. MEHBOOB ALAM
|
May 15, 2012 |
|
FAUDI Vs. STATE OF U P
|
February 10, 2012 |
|
FAYADEEN DHOBEE Vs. CIVIL JUDGE
|
November 26, 2012 |
|
FAZAL AHMAD KHAN Vs. XIVTH ADDTIONAL DISTRICT JUDGE MORADABAD
|
August 9, 2012 |
|
FAZEL-UL-REHMAN Vs. VIIITH A.D.J.
|
August 27, 2012 |
|
FEROZABAD DUGDH Vs. PRESIDING OFFICER
|
July 31, 2012 |
|
FIRASAT Vs. STATE OF U P & ANOTHER
|
June 1, 2012 |
|
FIRDAUS BEGUM Vs. SHEELA ALIAS SUSHEELA DEVI SHARMA
|
November 19, 2012 |
|
G K MATHUR Vs. COMMISSIONER OF INCOME TAX MEERUT
|
August 24, 2012 |
|
G M STATE BANK OF BIKANER Vs. RAJEEV SHARMA
|
January 13, 2012 |
|
G N MISHRA Vs. DIVYA AWASTHI
|
August 31, 2012 |
|
G N SHUKLA Vs. S D O
|
July 5, 2012 |
|
G. AHMAD Vs. D.J., KANPUR AND OTHERS
|
July 5, 2012 |
|
G.T.C. INDUSTRIES LTD. Vs. STATE OF U.P.
|
May 17, 2012 |
|
GAFFAR ALIAS FARUK Vs. STATE OF U P
|
July 24, 2012 |
|
GAGAN ARORA Vs. GOODS OF LATE SURAJ PRAKASH
|
April 10, 2012 |
|
GAINDA DEVI Vs. STATE OF U P
|
October 31, 2012 |
|
GAINDAN SINGH Vs. STATE OF U P
|
January 18, 2012 |
|
GAJADHAR SON OF RAM LAKHAN Vs. STATE OF U.P.
|
December 12, 2012 |
|
GAJRAJ Vs. STATE OF U P
|
May 14, 2012 |
|
GAMA Vs. SPL. JUDGE
|
October 19, 2012 |
|
GANESH Vs. STATE OF U.P
|
May 31, 2012 |
|
GANESH Vs. RAM PYARI
|
April 26, 2012 |
|
GANESH AND ANOTHER Vs. STATE OF U.P.
|
February 24, 2012 |
|
GANESH LAL SHARMA Vs. ADITIONAL DISTRICT
|
February 21, 2012 |
|
GANESH MISHRA Vs. STATE OF U P
|
August 31, 2012 |
|
GANESH RAM Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
GANGA BHAGAT AND OTHERS Vs. STATE OF U.P.
|
March 12, 2012 |
|
GANGA CHARAN AND OTHERS Vs. SANTOSH KUMAR AWASTHI
|
September 12, 2012 |
|
GANGA DEVI Vs. ADDL DISTRICT JUDGE
|
August 9, 2012 |
|
GANGA PRASAD Vs. II ADDITIONAL DISTRICT JUDGE SULTANPUR
|
January 31, 2012 |
|
GANGA PRASAD RAWAT Vs. SHIVHARE PHARMACY FATEHPUR
|
January 13, 2012 |
|
GANGA RAM DIWAKAR Vs. QUNWAR PAL JATAV AND OTHERS
|
February 3, 2012 |
|
GANGA RAM NAGAR Vs. STATE OF U.P. AND OTHERS
|
February 3, 2012 |
|
GANGA SARAN Vs. STATE
|
July 10, 2012 |
|
GANGA SINGH Vs. JAMUNA SINGH
|
November 29, 2012 |
|
GANGA SINGH AND ORS. Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ANR.
|
February 17, 2012 |
|
GANGAN SARAN Vs. KASHI PRASAD
|
November 6, 2012 |
|
GANGESHWAR LTD Vs. STATE OF U P & OTHERS
|
August 23, 2012 |
|
GANGOTRI ENTERPRISES LTD Vs. UNION OF INDIA
|
July 23, 2012 |
|
GARG ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX U P LUCKNOW
|
April 25, 2012 |
|
GARIB Vs. ADDITIONAL COMMISSIONER
|
November 21, 2012 |
|
GAUHER JAHAN Vs. DIRECTOR OF EDUCATION MADHYAMIK 12TH REGION MORADABAD
|
October 12, 2012 |
|
GAURAV ASSEM AVTEJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 4, 2012 |
|
GAURAV SEHGAL S/O CHANDER MOHAN SEHGAL & ORS. (MORNING SESSION) ETC. ETC. Vs. STATE OF U.P. THRU PRIN. SECY. HOUSING & OTHERSETC. ETC.
|
January 24, 2012 |
|
GAURI DEVI Vs. SHAHZAD KHAN
|
July 25, 2012 |
|
GAURI SHANKAR GUPTA Vs. STATE OF U P THROUGH SECRETARY DEPARTMENT OF URBAN DEVELOPMENT GOVERNMENT OF U P LUCKNOW
|
January 18, 2012 |
|
GAURI SHANKAR SAWHNEY Vs. STATE OF U P
|
February 24, 2012 |
|
GAURSONS INDIA LIMITAD Vs. STATE OF U P
|
November 8, 2012 |
|
GAURSONS INDIA LIMITED Vs. STATE OF U.P
|
February 8, 2012 |
|
GAYA DUTT TEWARI Vs. STATE OF U P
|
January 6, 2012 |
|
GAYA PRASAD Vs. NATHU RAM
|
February 9, 2012 |
|
GAYATRI PROJECTS LIMITED AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
GEETA DEVI Vs. ANIL KUMAR SETH ALIAS ANIL KUMAR
|
February 6, 2012 |
|
GEETA RAI Vs. UNION OF INDIA
|
July 3, 2012 |
|
GEETA SRIVASTAVA Vs. STATE OF U P
|
May 28, 2012 |
|
GEETA VARSHNEY Vs. ALLABAHAD BANK
|
January 24, 2012 |
|
GENERAL MANAGER TELECOM DISTRICT B S N L Vs. PRAKANKSHA METAL WORKS PVT LTD
|
March 19, 2012 |
|
GENERAL TRADING & CO. Vs. COMMISSIONER OF INCOME TAX
|
December 10, 2012 |
|
GHAN SHYAM TRIPATHI Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
|
October 18, 2012 |
|
GHANENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
GHANI Vs. HASEEN BANO
|
February 23, 2012 |
|
GHANSHYAM Vs. STATE
|
September 12, 2012 |
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GHANSHYAM SINGH Vs. KAPIL DEV
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July 5, 2012 |
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GHANSHYAM TIWARI P N O NO 890450086 & OTHERS Vs. STATE OF U P & OTHERS
|
September 7, 2012 |
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GHAZIABAD COLD STORAGE AND ICE FACTORY PVT. LTD. Vs. REGISTRAR OF COMPANAIES AND ANOTHER
|
January 16, 2012 |
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GHURAIE Vs. AKALEY
|
March 1, 2012 |
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GIRDHARI LODH Vs. STATE OF U P
|
August 31, 2012 |
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GIRIJA SHANKAR Vs. NAGAR PANCHAYAT, SHANKAR GARH
|
December 20, 2012 |
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GIRIJA SHANKER DUBEY Vs. RENT CONTROL AND EVICTION OFFICER JHANSI
|
November 5, 2012 |
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GIRIJA SHANKER UPADHYAY Vs. ASHA SHUKLA
|
February 21, 2012 |
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GIRISH GUPTA Vs. STATE
|
October 12, 2012 |
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GIRISH MISHRA Vs. STATE OF U P
|
August 17, 2012 |
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GIRJA PRASAD Vs. STATE OF U P
|
September 10, 2012 |
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GIRJA SHANKER Vs. HARI SHANKER TIWARI
|
November 1, 2012 |
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GIRJESH KUMAR SINGH Vs. STATE
|
January 12, 2012 |
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GOBIND SUGAR MILLS LTD LAKHIMPUR KHERI Vs. SATE OF U P
|
February 16, 2012 |
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GODAWARI Vs. STATE OF U.P.
|
November 23, 2012 |
|
GOKARAN ALIAS BHONDU Vs. CHHOTEY LAL
|
February 16, 2012 |
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GOONGA Vs. STATE
|
September 13, 2012 |
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GOPAL Vs. STATE OF U P
|
April 2, 2012 |
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GOPAL DAS WASWANI Vs. VIJAY KUMAR SHARMA AND OTHERS
|
November 5, 2012 |
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GOPAL DASS Vs. BAL KISHAN DASS
|
May 25, 2012 |
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GOPAL GAUSHALA Vs. ADDITIONAL COMMISSIONER
|
September 17, 2012 |
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GOPAL RAM Vs. R.I.G.S. AND OTHERS
|
February 7, 2012 |
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GOPAL SINGH KHATI Vs. REGIONAL FOOD CONTROLLER, MEERUT
|
April 2, 2012 |
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GOPAL SWARUP CHATURVEDI Vs. STATE OF U P
|
September 18, 2012 |
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GOPAL YADAV Vs. STATE OF U P
|
March 21, 2012 |
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GOPAL YADAV Vs. GULAB CHAND SHARMA
|
November 22, 2012 |
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Gopal Yadav and others Vs. State of U.P.and others
|
March 21, 2012 |
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GOPALI Vs. STATE OF U.P. THROUGH SECRETARY U.P. AND OTHERS
|
November 7, 2012 |
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GOPALJI Vs. THE ADDL. COMMISSIONER (JUDICIAL-II) VARANASI MANDAL & ORS.
|
January 13, 2012 |
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GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JUNPUR
|
February 27, 2012 |
|
GORAKH PRASAD Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
GOREY LAL Vs. STATE
|
January 10, 2012 |
|
GOVARDHAN GOYAL Vs. RISHI RAJ SINGHAL
|
December 18, 2012 |
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GOVERDHAN AND OTHERS Vs. HEERA AND OTHERS
|
February 9, 2012 |
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GOVIND AND ANOTHER Vs. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO & ORS.
|
February 1, 2012 |
|
GOVIND COAL TRADERS Vs. STATE OF U.P.
|
October 16, 2012 |
|
GOVIND DAS @ GUDDA Vs. STATE OF U P
|
July 6, 2012 |
|
GOVIND SHARMA & ANOTHER Vs. GOPAL NARAIN
|
August 1, 2012 |
|
GOVIND SINGH GAHLOUT Vs. MUKUT SINGH GAHLOUT AND OTHERS
|
February 6, 2012 |
|
GOYAL FINANCIAL SERVICES Vs. COMMR. OF CUS., C. EX. AND SERVICE TAX
|
June 5, 2012 |
|
GUDDI Vs. NEW INDIA INSURANCE COMPANY LTD
|
July 26, 2012 |
|
GUDDU & ANOTHER Vs. STATE OF U.P. THRU THE PRIN. SECY. HOME LKO & OTHERS
|
January 23, 2012 |
|
GUDDU MAURYA ALAIS SUNIL MAURYA Vs. STATE OF U P
|
March 23, 2012 |
|
GUDIYA Vs. STATE OF U P
|
August 23, 2012 |
|
GUFRAN Vs. STATE OF U.P. & OTHERS
|
February 8, 2012 |
|
GULAB CHAND Vs. UNION OF INDIA
|
July 5, 2012 |
|
GULAB CHANDRA YADAV Vs. STATE OF U P
|
February 24, 2012 |
|
GULAB YADAV Vs. STATE OF U P
|
August 23, 2012 |
|
GULABOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 13, 2012 |
|
GULAJAR Vs. STATE OF U P
|
December 20, 2012 |
|
GULAM HUSSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILY
|
January 4, 2012 |
|
GULAMNAVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
GULFAM Vs. SMT. AKHTARI BEGUM AND OTHERS
|
May 2, 2012 |
|
GULJAR AHMED Vs. AKHTARI
|
May 24, 2012 |
|
GULLU Vs. STATE OF U P
|
August 7, 2012 |
|
GURMEET SINGH Vs. STATE OF U P
|
November 6, 2012 |
|
GURMEJ SINGH Vs. ADDL COMMISSIONER BAREILLY DIVISION BAREILLY
|
March 20, 2012 |
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GURSHARAN SINGH DUGGAL Vs. PUNJAB AND SIND BANK
|
February 6, 2012 |
|
GURU KRIPA MANUFACTURING PRIVATE LTD Vs. DURO PIPE INDUSTRIES PRIVATE LTD
|
December 4, 2012 |
|
GURU SWARUP BHASIN Vs. SUNIL KUMAR
|
February 9, 2012 |
|
GURVINDER SINGH Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
|
December 18, 2012 |
|
GYAN PRAKASH Vs. UNION OF INDIA THRU SECY
|
February 22, 2012 |
|
GYAN PRAKASH SINGH D I O S Vs. RAKESH MOHAN MISHRA & ANOTHER
|
July 27, 2012 |
|
GYAN SINGH Vs. STATE OF U P AND OTHERS
|
September 12, 2012 |
|
GYANDEEP SHARMA Vs. STATE OF U.P.
|
September 28, 2012 |
|
GYANENDRA BIHARI SAXENA Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
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GYANENDRA KUMAR Vs. PAVAN KUMAR SEKSARIA
|
February 27, 2012 |
|
GYANENDRA KUMAR SRIVASTAVA S/O RAJENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P.THROUGH SECRETARY P.W.D.
|
May 4, 2012 |
|
GYANENDRA SINGH CHAUHAN Vs. STATE OF U P THRU SECY
|
October 9, 2012 |
|
GYAS ALI Vs. STATE OF U P
|
November 8, 2012 |
|
HABIB AHMAD Vs. JITENDRA KUMAR AGARWAL
|
February 23, 2012 |
|
HABIBULLAH Vs. STATE OF UP
|
May 8, 2012 |
|
HAFIZ ALI Vs. SMT. KISHWAR JAHAN AND ANOTHER
|
May 14, 2012 |
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HAFIZUISA AND OTHERS Vs. A.D.J. XVII CIVIL COURT ALLAHABAD AND OTHERS
|
March 19, 2012 |
|
HAJI EHSAN ELAHI Vs. ADDITIONAL DISTRICT JUDGE
|
November 30, 2012 |
|
HAJI MOHAMMAD RASHID & ORS. Vs. XIITH ADDITIONAL DISTRICT JUDGE, AGRA & ORS.
|
August 28, 2012 |
|
HAJI SAJJAD ALI Vs. CONTROLLER U P
|
November 23, 2012 |
|
HAJI YUNUS Vs. STATE OF U P AND OTHERS
|
May 31, 2012 |
|
HAJRA BEGUM Vs. MANSOOR ALI
|
November 23, 2012 |
|
HAMID SHAH KHAN Vs. DISTRICT MAGISTRATE, RA
|
May 10, 2012 |
|
HAMIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JALAUN AT ORIA
|
November 19, 2012 |
|
HANEEF Vs. STATE OF U.P.
|
December 13, 2012 |
|
HANEEF AHMAD Vs. STATE OF U P
|
July 10, 2012 |
|
HANSA DEVI Vs. STATE OF U P
|
October 3, 2012 |
|
HANUMAN YADAV Vs. STATE CONSUMER FORUM
|
August 31, 2012 |
|
HAR CHARAN LAL ICE AND COLD STORAGE PRIVATE LTD Vs. STATE OF UTTAR PRADESH
|
July 13, 2012 |
|
HAR NARAYAN SINGH Vs. STATE OF U P AND OTHERS
|
September 19, 2012 |
|
HAR SINGH GUSAIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 18, 2012 |
|
HARAPAL SINGH Vs. STATE OF U P
|
September 21, 2012 |
|
HARBANSH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
|
February 2, 2012 |
|
Harbansh Singh and another Vs. Dy.Director of Consolidation, Muzaffarnagar and others
|
February 2, 2012 |
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HARDESH SINGH Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
HARDWARI LAL Vs. DAL SINGH
|
May 10, 2012 |
|
HARE KRISHNA PUBLIC SCHOOL Vs. PROJECT MANAGER DEDICATED, FREIGHT CORRIDORE
|
September 25, 2012 |
|
HARENDRA KUMAR Vs. STATE OF U P
|
October 11, 2012 |
|
HARENDRA PANWAR Vs. STATE OF U P
|
February 16, 2012 |
|
HARENDRA YADAV Vs. STATE OF U.P. AND OTHERS
|
November 22, 2012 |
|
HARESH BABU Vs. STATE OF U.P. AND OTHERS
|
September 3, 2012 |
|
HARI BABU SHUKLA Vs. STATE OF U P
|
June 1, 2012 |
|
HARI DAS AGRAWAL AND ORS. Vs. KRISHNA AGRAWAL
|
May 10, 2012 |
|
HARI DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANSI
|
February 7, 2012 |
|
HARI DUTT SHARMA Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
HARI KISHAN MAURYA Vs. STATE OF UP
|
July 30, 2012 |
|
HARI LAL Vs. STATE OF U P
|
May 25, 2012 |
|
HARI LAL CHAURASIA Vs. KRISHNA DEVI
|
May 3, 2012 |
|
HARI PRATAP Vs. UNION OF INDIA
|
January 6, 2012 |
|
HARI PRATAP SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U P
|
March 21, 2012 |
|
HARI RAM Vs. ADDITIONAL COMMISSIONER GORAKHPUR DIVISION
|
January 2, 2012 |
|
HARI RAM SINGH AND OTHERS Vs. STATE OF U P
|
July 27, 2012 |
|
HARI RAM YADAV Vs. STATE OF U P
|
March 28, 2012 |
|
HARI RAM YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW
|
March 26, 2012 |
|
HARI SHANKAR Vs. STATE OF U P
|
January 31, 2012 |
|
HARI SHANKAR Vs. RAMJI LAL
|
May 23, 2012 |
|
HARI SHANKAR DUBEY Vs. PRATAP SHANKAR
|
April 6, 2012 |
|
HARI SHANKAR MISHRA AND ANOTHER Vs. CIVIL JUDGE, (JUNIOR DIVISION JUNIOR DIVISION)
|
August 23, 2012 |
|
HARI SHANKAR SRIVASTAVA Vs. COMMISSIONAR, FOOD & CIVIL SUPPLIES
|
February 6, 2012 |
|
HARI SHANKER Vs. STATE OF U.P.
|
July 25, 2012 |
|
HARI SHANKER PAL Vs. MANGAL SINGH
|
February 23, 2012 |
|
HARI SHANKER SHARMA Vs. RAM SHIROMANI SHUKLA
|
March 13, 2012 |
|
HARI SHANKER SHROTI Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
HARIHAR NATH SHUKLA Vs. U.P. RAJYA SAHKARI BHUMI VIKAS BANK LTD.
|
September 20, 2012 |
|
HARIHAR UPADHYAY Vs. STATE OF U P
|
July 6, 2012 |
|
HARIJINDER SINGH Vs. STATE OF U P
|
January 20, 2012 |
|
HARIJINDER SINGH Vs. STATE OF U.P. AND OTHERS
|
December 13, 2012 |
|
HARINATH SHUKLA Vs. STATE OF U P
|
August 16, 2012 |
|
HARISH CHAND (SHRI) Vs. VIITH ADDL. D.J. AND OTHERS
|
October 30, 2012 |
|
HARISH CHANDRA ARYA Vs. STATE OF U P
|
July 9, 2012 |
|
HARISH CHANDRA MAURYA Vs. STATE OF U P
|
August 6, 2012 |
|
HARISH CHANDRA PAL Vs. STATE OF U P
|
October 5, 2012 |
|
HARIVANSH YADAV Vs. STATE OF U P
|
December 13, 2012 |
|
HARJINDER NAGAR INTER COLLEGE Vs. STATE OF U.P. THRU SECY
|
October 19, 2012 |
|
HARKESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 29, 2012 |
|
HARNAM SINGH YADAV Vs. STATE OF U.P.
|
February 8, 2012 |
|
HARPAL SINGH Vs. SINGH OF U P
|
September 4, 2012 |
|
HARPAL SINGH S/O DRIGPAL SINGH Vs. STATE OF U.P. AND ANOTHER
|
December 10, 2012 |
|
HARSH MEDICAL DEVICES Vs. STATE OF U P
|
September 14, 2012 |
|
HASAN KHAN Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI AND OTHERS
|
January 13, 2012 |
|
HASNAIN KHAN Vs. STATE OF U.P. AND OTHERS
|
November 27, 2012 |
|
HAUSILA PRASAD Vs. STATE OF U P
|
February 23, 2012 |
|
HAWKINS COOKERS LIMITED, SATHARIA, JAUNPUR Vs. APPELLATE AUTHORITY
|
March 2, 2012 |
|
HAZARAT BARI TALA Vs. RAM BACHAN
|
July 9, 2012 |
|
HAZI BHOORE HUSSAIN ANSARI Vs. STATE OF U.P.
|
September 27, 2012 |
|
HAZI GULAM HUSSAIN Vs. STATE OF U P
|
September 9, 2012 |
|
HEAD CONSTABL IMTIYAZ AHMAD Vs. STATE OF U P
|
September 17, 2012 |
|
HEERA BAI Vs. PARMENDRA KUMAR KANSORIYA
|
July 17, 2012 |
|
HEERALAL Vs. ASARFI LAL
|
June 1, 2012 |
|
HEM GARG Vs. STATE OF U P
|
February 10, 2012 |
|
HEMRAJ BHADANA Vs. STATE OF U.P.
|
January 13, 2012 |
|
HERO MOTORS LTD Vs. CCE
|
August 30, 2012 |
|
HIGH COURT BAR ASSOCIATION Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 9, 2012 |
|
HINLADCO INDUSTRIES LIMITED Vs. INDUSTRIAL TRIBUNAL
|
April 27, 2012 |
|
HIRAMAN PRASAD Vs. ZOHRA BIN ISLAM
|
April 16, 2012 |
|
HIRDAY NARAYAN Vs. STATE OF U.P.
|
February 9, 2012 |
|
HONBLE HIGH COURT OF JUDICATURE Vs. DEVENDRA KUMAR PANDEY
|
November 8, 2012 |
|
HONEY BATRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
HOSHIYAR KHAN Vs. SMT. BITTAN
|
February 9, 2012 |
|
HOTI Vs. STATE
|
March 21, 2012 |
|
HRIDAY NAND SINGH Vs. THE ADDL. COMMISSIONER (FIRST) AND OTHERS
|
March 2, 2012 |
|
HRIDAY NARAIN PANDEY Vs. STATE OF U P
|
February 24, 2012 |
|
HUBBA DEVI Vs. D D C
|
March 30, 2012 |
|
HUKUM CHAND Vs. STATE OF U P
|
July 19, 2012 |
|
HUKUM CHAND Vs. BHIM RAO AMBEDKER
|
October 15, 2012 |
|
HUKUM SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE
|
September 5, 2012 |
|
HUKUM SINGH Vs. JOINT DIRECTOR
|
December 19, 2012 |
|
HUKUM SINGH Vs. STATE OF U P
|
August 16, 2012 |
|
HUKUM SINGH Vs. SATE OF U P
|
February 27, 2012 |
|
I C I INDIA LTD Vs. STATE OF U P
|
April 11, 2012 |
|
I.C.S. MOULDS AND LES PVT. LTD. Vs. M/S ALKA PLASTIC
|
November 22, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. GUDDI BEGUM
|
May 29, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. PINKY
|
July 6, 2012 |
|
IFTEKHAR AHMED Vs. STATE OF U.P
|
October 15, 2012 |
|
IKRAR ALI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
ILIYAS ALI Vs. STATE OF U P
|
May 28, 2012 |
|
ILJIN ELECTRONICS (I) PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
January 12, 2012 |
|
IMADUDDEEN Vs. NAJIB ULLAH
|
December 18, 2012 |
|
IMTYAZ Vs. STATE
|
March 28, 2012 |
|
IN RE Vs. BIRENDRA KUMAR
|
August 27, 2012 |
|
IN RE Vs. ANIL KUMAR JINDAL
|
September 10, 2012 |
|
IN RE : SRI JAGDISH CHANDRA SRIVASTAVA, ADVOCATE Vs. STATE
|
January 16, 2012 |
|
IN RE: GOVERNMENT CHILDREN'S HOME Vs. STATE
|
April 30, 2012 |
|
IN RE: M/S B.L. AGRO OILS LIMITED & OTHERS Vs. STATE
|
January 13, 2012 |
|
IN RE: P.N. SINGH Vs. STATE
|
January 17, 2012 |
|
IN THE MATTER OF COUNCIL OF THE I C A OF INDIA Vs. R L NARULA
|
August 22, 2012 |
|
IN THE MATTER OF COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. M L AGARWAL FCA
|
September 21, 2012 |
|
IN THE MATTER OF GOVERNMENT CHILDREN S HOME AT SHIVKUTI ALLAHABAD Vs. STATE
|
April 6, 2012 |
|
IN THE MATTER OF GOVERNMENT CHILDRENS HOME AT SHIVKUTI TELIYARGANJ ALLAHABAD Vs. STATE
|
April 30, 2012 |
|
IN THE MATTER OF INMATES OF WOMEN PROTECTION HOME VARANASI Vs. STATE
|
March 28, 2012 |
|
IN THE MATTER OF THE GOVERNMENT CHILDREN S HOME AT SHIVKUTI TELIYARGANJ ALLAHABAD Vs. STATE
|
April 16, 2012 |
|
INAMUL HAQUE Vs. STATE OF U P
|
December 3, 2012 |
|
INDIAN COUNCIL OF AGRICULTURAL Vs. UNION OF INDIA
|
January 30, 2012 |
|
INDIAN DENTAL ASSOCIATION U P STATE AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 17, 2012 |
|
INDIAN DENTAL ASSOCIATION, U.P. STATE BRANCH THROUGH ITS SECRETARY AND ANOTHER Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY (FOOD) AND ANOTHER
|
April 23, 2012 |
|
INDRA BAGARIA Vs. BALVEER KOHLI
|
December 11, 2012 |
|
INDRA PAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
|
December 14, 2012 |
|
INDRA PAL SINGH Vs. RAKESH KUMAR JAIN
|
August 21, 2012 |
|
INDRA PAL SINGH Vs. STATE OF U P
|
January 6, 2012 |
|
INDRAJEET Vs. STATE OF U.P. AND ANOTHER
|
March 2, 2012 |
|
INDRAJIT SINGH Vs. STATE OF U P
|
September 10, 2012 |
|
INDRAPAL SHUKLA Vs. SMT. MAMTA AGNIHOTRI
|
May 10, 2012 |
|
INDRAPAL SINGH Vs. STATE OF U P
|
May 14, 2012 |
|
INDRAS KUMAR Vs. STATE OF U P
|
April 10, 2012 |
|
INDU BORA Vs. CIVIL JUDGE S D NAINITAL
|
January 5, 2012 |
|
INDU GAUTAM Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
February 17, 2012 |
|
Indu Gautam Vs. District Inspector of Schools, Aligarh and Others
|
February 7, 2012 |
|
INDU MAURYA Vs. STATE OF U P
|
May 2, 2012 |
|
IQBAL Vs. STATE
|
May 14, 2012 |
|
IQRAM Vs. STATE OF U P AND ANOTHER
|
January 12, 2012 |
|
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER, TRADE TAX
|
November 8, 2012 |
|
IRFAN Vs. STATE OF U.P. THRU SECY. EDUCATION (TECHNICAL) AND OTHERS
|
January 12, 2012 |
|
IRFAN KHAN Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
IRSHAD Vs. STATE OF U P
|
April 26, 2012 |
|
IRSHAD AHMAD Vs. GARIB DAS (SINCE DECEASED) THROUGH L.RS. AND ORS.
|
August 14, 2012 |
|
ISHAN SYSTEMS PVT LTD Vs. OPIEMUS INFRACOM LIMITED
|
July 30, 2012 |
|
ISHAN SYSTEMS PVT. LTD. Vs. OPTIEMUS INFRACOM LTD. AND OTHERS
|
February 14, 2012 |
|
ISHTIAQ AHMAD Vs. STATE OF UTTAR PRADESH AND OTHERS
|
May 29, 2012 |
|
ISHWAR CHANDRA Vs. ADDL. COMMISSIONER ALLD
|
October 1, 2012 |
|
ISHWAR SINGH AND OTHERS Vs. PUSHPENDRA SINGH AND OTHERS
|
December 14, 2012 |
|
ISLAM HUSSAIN Vs. HAJARI LAL
|
September 11, 2012 |
|
ISLAM KHAN Vs. NIRANJAN SINGH (SINCE DECEASED) AND OTHERS
|
May 15, 2012 |
|
ISLAM@ GUDDU Vs. STATE OF U P
|
December 6, 2012 |
|
ISLAMIYA (DIED DURING REVISION) AND ANOTHER Vs. DULHA MIYAN
|
July 9, 2012 |
|
ISRAQ Vs. STATE OF U P
|
November 8, 2012 |
|
ISRAR AHMAD Vs. UNION BANK OF INDIA AZAMGARH
|
January 10, 2012 |
|
ITA Vs. S.P. KANODIA
|
February 7, 2012 |
|
J K COTTON SPIINNING & WEAVING MILLS CO LTD Vs. UNION OF INDIA
|
February 23, 2012 |
|
J.B. ROY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 7, 2012 |
|
JAFAR ALI Vs. STATE OF U P
|
May 30, 2012 |
|
JAG JIVAN RAM Vs. STATE OF U P
|
October 18, 2012 |
|
JAG RAM Vs. STATE
|
April 6, 2012 |
|
JAGAN SINGH AND OTHERS Vs. STATE OF U.P.
|
January 12, 2012 |
|
JAGANNATH PRASAD TRIPATHI Vs. SUPRINTENDENT POST OFFICES GONDA DIVISION GONDA
|
July 24, 2012 |
|
JAGANNATH SHARMA Vs. IV ADDITIONAL DISTRICT
|
May 2, 2012 |
|
JAGARNATH Vs. AMARNATH AND OTHERS
|
December 3, 2012 |
|
JAGAT NARAIN SINGH Vs. DISTRICT MAGISTRATE LUCKNOW
|
July 31, 2012 |
|
JAGAT PAL SINGH Vs. RAM LAKHAN SINGH
|
September 12, 2012 |
|
JAGAT PRASAD TRIPATHI Vs. STATE OF U.P.
|
March 22, 2012 |
|
JAGAT SINGH Vs. STATE OF U P
|
January 16, 2012 |
|
JAGATPAL SINGH Vs. MATA PHER, S D M SIRATHU AND ANR
|
April 5, 2012 |
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JAGBIR SINGH Vs. STATE OF UP
|
September 20, 2012 |
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JAGDAMBA MISRA Vs. UNION OF INDIA
|
March 27, 2012 |
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JAGDAMBA PRASAD Vs. ADDITIONAL DISTRICT JUDGE
|
January 17, 2012 |
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JAGDISH BANKEY LAL Vs. CHANDRABHAN
|
July 23, 2012 |
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JAGDISH CHANDRA GARG Vs. IIND A.D.J., & ANOTHER
|
November 21, 2012 |
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JAGDISH CHANDRA GUPTA AND ANOTHER Vs. STATE OF U.P.
|
November 27, 2012 |
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JAGDISH NARAIN TRIPATHI Vs. STATE OF U P
|
April 4, 2012 |
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JAGDISH NARAYAN AGARWAL Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
|
August 6, 2012 |
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JAGDISH PRASAD Vs. MUNSHI LAL
|
March 2, 2012 |
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JAGDISH PRASAD Vs. STATE OF U.P.
|
October 4, 2012 |
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JAGDISH PRASAD (SINCE DECEASED AND SUBSTITUTED BY HIS LEGAL HEIRS) AND ANOTHER Vs. 11TH ADDL. DISTRICT JUDGE, GHAZIABAD & OTHERS
|
November 19, 2012 |
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JAGDISH PRASAD BARNWAL Vs. GOPAL PRASAD MISRA
|
August 27, 2012 |
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JAGDISH PRASAD BHATTACHARYA Vs. STATE OF U P
|
April 27, 2012 |
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JAGDISH PRASAD JAIN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
JAGDISH SINGH Vs. STATE OF U P
|
January 20, 2012 |
|
Jagdish Singh (Dr.) Vs. State of U.P.and Others
|
January 20, 2012 |
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JAGIR SINGH Vs. ADDITIONAL COMMISSIONER
|
July 3, 2012 |
|
JAGPAL Vs. STATE OF U.P.
|
January 11, 2012 |
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JAGPAL SINGH Vs. DISTRICT MAGISTRATE ETAWAH
|
October 31, 2012 |
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JAGRAM SINGH Vs. VIITH ADDL DITRICT
|
May 14, 2012 |
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JAGRAN PRAKASHAN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX TDS
|
May 23, 2012 |
|
JAGVEER SINGH Vs. STATE OF U.P.
|
January 18, 2012 |
|
JAGVIDIT Vs. DY DIRECTOR OF CONSOLIDATION
|
May 25, 2012 |
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JAGWATI GUPTA Vs. STATE OF U P
|
July 13, 2012 |
|
JAI BAHADUR YADAV Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
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JAI BHARAT TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
October 4, 2012 |
|
JAI DEVI Vs. STATE OF U P & OTHERS
|
September 24, 2012 |
|
JAI GOPAL Vs. CHANDRA MOHAN
|
February 23, 2012 |
|
JAI GURUDEV DHAARM PRACHARAK Vs. STATE OF U P
|
July 24, 2012 |
|
JAI PAL SINGH Vs. STATE OF U P
|
January 5, 2012 |
|
JAI PAL SINGH NIRMAL Vs. STATE OF U P
|
April 26, 2012 |
|
JAI PRAKASH Vs. U.P. POWER CORPORATION LTD. AND OTHERS
|
January 13, 2012 |
|
JAI PRAKASH AHIRWAR Vs. STATE OF U P
|
March 21, 2012 |
|
JAI PRAKASH DUBEY Vs. STATE OF U P
|
February 17, 2012 |
|
JAI PRAKASH SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
JAI PRAKASH SINGH Vs. STATE OF U P
|
September 5, 2012 |
|
JAI PRAKASH TIWARI Vs. STATE OF U P
|
October 8, 2012 |
|
JAI PRAKASH TIWARI Vs. STATE OF U.P.
|
December 6, 2012 |
|
JAI RAM Vs. NIZABUDDIN
|
January 12, 2012 |
|
JAI RANI Vs. STATE OF U.P.
|
July 24, 2012 |
|
JAI SHANKER SINGH Vs. VICE CHANCELLOR DR BHIM RAO AMBEDKAR UNIVERSITY AGRA
|
August 7, 2012 |
|
JAI SIA RAM ALIAS JAISI RAM Vs. STATE OF U.P.
|
January 16, 2012 |
|
JAI SINGH Vs. STATE OF U P
|
July 18, 2012 |
|
JAI SINGH Vs. STATE OF UTTAR PRADESH
|
February 14, 2012 |
|
JAI SINGH YADAV Vs. ACHHE MIYAN
|
February 21, 2012 |
|
JAI VEER Vs. ADDL. COMMISSIONER (FOOD) AND ANOTHER
|
January 17, 2012 |
|
JAIBUNISHA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
JAIPAL SINGH Vs. STATE OF U P
|
December 3, 2012 |
|
JAIPRAKASH Vs. STATE OF U P
|
March 15, 2012 |
|
JAIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
January 5, 2012 |
|
JAIRAM Vs. STATE OF U P
|
September 18, 2012 |
|
JAIRAM YADAV Vs. JAGDISH PRASAD MISHRA
|
September 27, 2012 |
|
JAIVEER SINGH AND ANOTHER Vs. CIVIL JUDGE, SENIOR DIVISION, AGRA AND OTHERS
|
December 14, 2012 |
|
JAL DEVI Vs. STATE OF U.P.
|
October 4, 2012 |
|
JALALUDDIN Vs. STATE OF U P
|
May 29, 2012 |
|
JALALUDFDIN Vs. STATE OF U P
|
May 17, 2012 |
|
JALIL AHMAD Vs. XTH ADDL. DISTRICT JUDGE, GORAKHPUR & OTHERS
|
December 4, 2012 |
|
JALIL AHMED (D) THROUGH L.RS. Vs. XVITH ADDITIONAL DISTRICT JUDGE AND OTHERS
|
July 30, 2012 |
|
JAMAL AHMAD Vs. STATE OF U P THROUGH COLLECTOR KUSHINAGAR
|
February 6, 2012 |
|
JAMALUDDIN AND OTHERS Vs. D.D.C. AND OTHERS
|
February 14, 2012 |
|
JAMEELA Vs. CIVIL JUDGE (SENIOR DIVISION) RAMPUR
|
February 3, 2012 |
|
Jameela and others Vs. Civil Judge (S.D.), Rampur and others
|
February 3, 2012 |
|
JAMES N CHAND Vs. STATE
|
January 4, 2012 |
|
JAMUNA SINGH AND OTHERS Vs. VISHWANATH SINGH AND OTHERS
|
January 13, 2012 |
|
JAMUNI Vs. BHAGAUTI
|
January 24, 2012 |
|
JAN MOHAMMAD Vs. SPECIAL JUDGE AND ANR.
|
April 24, 2012 |
|
JAN MOHD ALIAS JANU Vs. STATE OF U P
|
October 9, 2012 |
|
JANAK SINGH Vs. STATE OF U P
|
July 31, 2012 |
|
JANARDAN KUMAR AGRAWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
JANARDAN PRASAD SHRIVASTAVA Vs. STATE OF U.P.
|
March 29, 2012 |
|
JANESHWAR PRASAD Vs. STATE OF U.P.
|
November 30, 2012 |
|
JANG BAHADUR YADAV Vs. STATE OF U P
|
November 9, 2012 |
|
JANGI SINGH Vs. BRIJ MOHAN SINGH
|
November 5, 2012 |
|
JANHAT GROUP OF INSTITUTIONS GANGALI ROORKEE CHUTMALPUR ROAD Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 30, 2012 |
|
JANKI PRASAD Vs. STATE OF U.P.
|
October 12, 2012 |
|
JANKI VERMA Vs. STATE OF U P
|
September 11, 2012 |
|
JANTA INTER COLLEGE, SONUGHAT, DEORIA AND ANOTHER Vs. STATE OF U P AND OTHERS
|
March 23, 2012 |
|
JANTA SHIKSHA PRASAR SAMITI & OTHERS Vs. ASST REGISTRAR FIRMS SOCIETIES & CHITS & OTHERS
|
May 15, 2012 |
|
JANU Vs. STATE OF U P
|
June 1, 2012 |
|
JASWANT SINGH Vs. STATE OF U P
|
November 29, 2012 |
|
JAUDAWATI Vs. STATE OF U P
|
October 3, 2012 |
|
JAVED Vs. STATE OF U P
|
October 10, 2012 |
|
JAVED AKHTAR Vs. STATE PUBLIC SERVICE TRIBUNAL
|
January 6, 2012 |
|
JAVED KHAN Vs. D M ETAWAH
|
August 27, 2012 |
|
JAWAHAR SINGH Vs. VEDPAL SINGH
|
February 8, 2012 |
|
JAWAHARLAL ROHATAGI SAMARAK NETRA CHIKITSALAYA Vs. STATE OF U P
|
January 16, 2012 |
|
JAWALA ENGINEERING PRIVATE LIMITED Vs. M/S. UFLEX LIMITED
|
December 19, 2012 |
|
JAWLA ENGINEERING PVT LTD Vs. UFLEX LIMITED
|
December 19, 2012 |
|
JAY SHREE INDUSTRIES Vs. CCE, DIVISION MEERUT
|
December 4, 2012 |
|
JC PANDEY Vs. UNION OF INDIA
|
April 4, 2012 |
|
JEESAN Vs. STATE OF U. P.
|
November 21, 2012 |
|
JEEVAN SINGH Vs. STATE OF U.P
|
January 12, 2012 |
|
JHANDI DEVI Vs. STATE OF U.P
|
May 11, 2012 |
|
JHANDU Vs. STATE OF UP
|
May 23, 2012 |
|
JHINNU Vs. JOINT DIRECTOR
|
December 12, 2012 |
|
JITENDRA KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 20, 2012 |
|
JITENDRA KUMAR JAIN AND OTHERS Vs. SATENDRA KUMAR JAIN
|
December 20, 2012 |
|
JITENDRA KUMAR SHAW @ ADITYA KUMAR Vs. UNION OF INDIA
|
April 2, 2012 |
|
JITENDRA KUMAR SINGH Vs. UNION OF INDIA
|
August 31, 2012 |
|
JITENDRA MISHRA Vs. STATE OF U P AND ANOTHER
|
December 17, 2012 |
|
JITENDRA RAI Vs. STATE OF U P
|
March 12, 2012 |
|
JIYAUL HASAN Vs. STATE OF U P
|
September 3, 2012 |
|
JOGENDRA & ANOTHER Vs. STATE OF U P & OTHERS
|
September 6, 2012 |
|
JOKHAI Vs. STATE OF U P
|
February 3, 2012 |
|
JOKHAI Vs. D D C
|
March 12, 2012 |
|
JOKHAN ALIAS SITA RAM Vs. VITH ADDL, DISTRICT JUDGE, JAUNPUR AND OTHERS
|
September 4, 2012 |
|
JOKHAN LAL Vs. SMT. PUSHPA DEVI & 4 ORS.
|
January 5, 2012 |
|
JOSEPH SOLOMON Vs. PRESIDING OFFICER LABOUR COURT
|
May 22, 2012 |
|
JULFIKAR HUSAIN ANSARI Vs. STATE OF U.P.
|
November 27, 2012 |
|
JUMMA Vs. STATE OF U P
|
July 17, 2012 |
|
JUMMAN ALI Vs. STATE OF U P
|
January 19, 2012 |
|
Jumman Ali Vs. State of U.P.and Others
|
January 1, 2012 |
|
JUNED AHMAD FAROOQUI Vs. STATE OF U.P. AND OTHERS
|
February 14, 2012 |
|
JUSTICE G K MATHUR (RETD ) Vs. COMMISSIONER OF INCOME TAX, MEERUT & ANR
|
August 24, 2012 |
|
JUTICE R R K TRIVEDI (RETIRED) Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 23, 2012 |
|
JYOTI PANT Vs. STATE OF U P
|
April 10, 2012 |
|
JYOTI SHWAROOP TRIVEDI Vs. STATE OF U P
|
March 27, 2012 |
|
JYOTIDIVYA FABRICATION LTD. Vs. COMMR. OF CUSTOMS, EXCISE & SERVICE TAX
|
February 9, 2012 |
|
K GOPAL Vs. SUDARSHAN DEVI BHATIA
|
April 5, 2012 |
|
K K SRIVASTAVA Vs. BHANU PRAKASH ASTHANA
|
February 27, 2012 |
|
K V VIKRAM REDDY Vs. R SREENIVASULU REDDI
|
April 16, 2012 |
|
K.M. SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
|
April 2, 2012 |
|
K.P.YADAV Vs. R.M.,UPSRTC
|
February 17, 2012 |
|
KABITA MUKHARJEE Vs. SMT. PINKY MOOKARJEE AND OTHERS
|
July 10, 2012 |
|
KAILASH Vs. STATE OF U P
|
June 1, 2012 |
|
KAILASH Vs. STATE OF U P
|
August 16, 2012 |
|
KAILASH CHANDRA Vs. STATE OF U P
|
June 7, 2012 |
|
KAILASH CHANDRA GUPTA Vs. BULAKA SINGH (D) AND ANR.
|
August 28, 2012 |
|
KAILASH KUMAR MISHRA Vs. STATE PUBLIC SERVICES TRIBUNAL
|
April 10, 2012 |
|
KAILASH NARAIN ARORA Vs. STATE OF U P
|
August 31, 2012 |
|
KAILASH NARAIN JAUHARI Vs. STATE OF U P
|
March 16, 2012 |
|
KAILASH NATH [STATE] Vs. STATE OF U.P. THRU SECY. REVENUE AND OTHERS
|
January 12, 2012 |
|
KAILASH SAHKARI AVAS SAMITI LIMITED, KANPUR NAGAR Vs. STATE OF U.P
|
May 22, 2012 |
|
KAILASH SINGH Vs. STATE OF U P
|
January 31, 2012 |
|
KAILASH SINGH Vs. UNION OF INDIA
|
August 23, 2012 |
|
KAILASHO DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 20, 2012 |
|
KAILASHPATI DEVI Vs. JAMUNA PRASAD JAISWAL
|
April 26, 2012 |
|
KALAWATI Vs. DEVENDRA KUMAR
|
November 1, 2012 |
|
KALAWATI DEVI Vs. COMMISSIONER GORAKHPUR DIVISISON
|
January 17, 2012 |
|
KALI CHARAN Vs. STATE OF U P
|
January 12, 2012 |
|
KALICHARAN Vs. STATE OF U.P
|
January 18, 2012 |
|
KALICHARAN Vs. STATE OF U.P.
|
January 13, 2012 |
|
KALINDI PANDEY Vs. STATE OF U P
|
December 21, 2012 |
|
KALLO Vs. FAKHIRUDDIN
|
July 9, 2012 |
|
KALLOO Vs. STATE OF UP
|
September 11, 2012 |
|
KALLOO @ SAHADAT Vs. STATE OF U P
|
July 19, 2012 |
|
KALLU Vs. STATE OF U.P
|
October 30, 2012 |
|
KALLU AND ANOTHER Vs. RAM SAJEEWAN AND OTHERS
|
March 19, 2012 |
|
KALLU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
KALLU SINGH Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
KALP NATH RAI Vs. SENIOR SUPERINTENDENT OF POLICE, KANPUR NAGAR
|
October 12, 2012 |
|
KALPNA DEVI Vs. D D C
|
August 6, 2012 |
|
KAMAL DHAWAN Vs. STATE OF U P
|
April 27, 2012 |
|
KAMAL JEET SINGH Vs. GENERAL OFFICER COMMANDING
|
July 17, 2012 |
|
KAMAL KUMAR MITTAL Vs. DISTRICT MAGISTRATE, PILIBHIT & OTHERS
|
January 24, 2012 |
|
KAMAL SINGH & 47 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
|
February 1, 2012 |
|
KAMARUDDIN Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
KAMIL Vs. STATE OF U.P.
|
December 12, 2012 |
|
KAMLA Vs. STATE
|
January 6, 2012 |
|
KAMLA Vs. STATE OF U P
|
February 23, 2012 |
|
KAMLA Vs. STATE OF U P
|
January 18, 2012 |
|
KAMLA DEVI Vs. STATE OF UP THRU' CHIEF SECY UP GOVT
|
April 12, 2012 |
|
KAMLA DEVI Vs. SPECIAL JUDGE
|
August 13, 2012 |
|
KAMLA PRASAD ALIAS RAJ KUMAR Vs. STATE OF U P
|
May 29, 2012 |
|
KAMLESH BHATIYA Vs. STATE OF U P
|
May 15, 2012 |
|
KAMLESH CHANDRA GUPTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE S D JAUNPUR
|
January 30, 2012 |
|
Kamlesh Chandra Gupta and another Vs. Prescribed Authority/Civil Judge (S.D.), Jaunpur and others
|
January 30, 2012 |
|
KAMLESH DUBEY Vs. STATE OF U.P.
|
October 5, 2012 |
|
KAMLESH KUMAR Vs. STATE OF U P
|
May 28, 2012 |
|
KAMLESH KUMAR GUPTA Vs. AMIT KUMAR TIWARI AND OTHERS
|
December 3, 2012 |
|
KAMLESH KUMAR PANDEY AND ANOTHER Vs. THE STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION AND ORS.
|
February 27, 2012 |
|
KAMLESH SINGH Vs. SPECIAL/A D J & OTHERS
|
October 9, 2012 |
|
KAMLESH YADAV Vs. STATE OF U P
|
October 12, 2012 |
|
KANAK SINGH Vs. STATE OF U P
|
August 9, 2012 |
|
KANAN DAS GUPTA Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
|
January 31, 2012 |
|
KANAUJI LAL Vs. DDC
|
October 31, 2012 |
|
KANCHAN DEVI AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
KAND KUMAR SRIVASTAVA Vs. STATE OF U P
|
March 28, 2012 |
|
KANEEZA KHATOON Vs. IQBAL AHMED
|
July 16, 2012 |
|
KANHAI Vs. STATE OF U P
|
March 2, 2012 |
|
Kanhai (Now Deceased) and Others Vs. State of U.P.and Others
|
March 2, 2012 |
|
KANHAIYA Vs. STATE OF U.P.
|
January 11, 2012 |
|
KANHAIYA Vs. STATE OF UP
|
September 12, 2012 |
|
KANHAIYA GAUR Vs. UNION BANK OF INDIA
|
August 21, 2012 |
|
KANHAIYA LAL Vs. STATE OF U P AND OTHERS
|
October 10, 2012 |
|
KANPUR HORTICULTURE Vs. STATE OF U P
|
January 18, 2012 |
|
KANTI DEVI Vs. A D J COURT NO 1 BAHRAICH
|
February 4, 2012 |
|
KANTI DEVI SAHU Vs. STATE OF U P
|
May 2, 2012 |
|
KANTI SWARUP SHARMA Vs. UNION OF INDIA
|
October 1, 2012 |
|
KAPIL DEO Vs. STATE OF U P
|
July 5, 2012 |
|
KAPIL DEV Vs. STATE OF U P
|
October 15, 2012 |
|
KAPIL DEV YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
KAPIL KAUSHIK Vs. STATE OF U P
|
January 11, 2012 |
|
KAPOOR CHANDRA CHATURVEDI Vs. ADDL SESSION JUDGE (FAST TRACK CT NO. 2) AND OTHERS
|
November 22, 2012 |
|
KAPOOR STONE COMPANY JAIL ROAD GONDA THRU ITS Vs. CHIEF ENGINEER (NZ). II., C.P.W.D. KENDRIYA BHAWAN LKO. & ORS.
|
February 3, 2012 |
|
KARAN SINGH Vs. ASHOK KUMAR
|
July 17, 2012 |
|
KARATA SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
KARMA DEVI Vs. STATE OF U.P
|
February 17, 2012 |
|
KAROO ALIAS KALI CHARAN Vs. STATE OF U P
|
January 6, 2012 |
|
KARTAR SINGH Vs. STATE OF U P
|
September 21, 2012 |
|
KARUNA DEVI (SMT.) Vs. VIJAI KUMAR AND OTHERS
|
August 21, 2012 |
|
KARUNA NIDHAN PANDEY AND ORS. Vs. THE STATE OF U.P AND ANR.
|
February 14, 2012 |
|
KARUNA NIDHAN UPADHYA Vs. STATE OF U P
|
April 23, 2012 |
|
KASHI NATH SHUKLA Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
KASHI PRASAD Vs. STATE
|
April 3, 2012 |
|
KATRA EDUCATION SOCIETY Vs. ASSISTANT REGISTRAR
|
October 15, 2012 |
|
KATYAL INDUSTRIES Vs. UNION OF INDIA AND OTHERS
|
January 24, 2012 |
|
KAUSHLAYA DEVI AND ANOTHER Vs. IST A.D.J. AND OTHERS
|
November 20, 2012 |
|
KAVITA Vs. STATE OF U P
|
April 30, 2012 |
|
KAVITA DHANAK AND ANR. Vs. DINESH KUMAR GUPTA AND ORS.
|
August 6, 2012 |
|
KAYASTHA PATHSHALA SOCIETY AND ANOTHER Vs. STATE OF U P
|
August 8, 2012 |
|
KENDRIYA RAJYA FARM UNION {W.P. NO. 5292-SERS-1988} Vs. SRI SHIV NARAIN
|
January 4, 2012 |
|
KENDRIYA SAHKARI UPBHOKTA BHANDAR LTD. Vs. MANOJ KUMAR GUPTA AND ORS.
|
August 9, 2012 |
|
KENDRIYA UPBHOKTA SAHAKARI BHANDAR LTD AND ANOTHER Vs. STATE OF U P AND OTHERS
|
June 28, 2012 |
|
KESARWANI SHEETALAYA Vs. PRESIDING OFFICER
|
October 5, 2012 |
|
KESARWANI ZARDA BHANDAR ALLAHABAD Vs. SUBHASH CHANDRA KESARWANI
|
January 2, 2012 |
|
KESHA DEVI AND 3 OTHERS Vs. 6TH A.D.J., SULTANPUR AND 3 OTHERS
|
September 18, 2012 |
|
KESHARWANI ZARDA BHANDAR, SAHSON ALLAHABAD Vs. COMMISSIONER OF INCOME TAX
|
August 31, 2012 |
|
KESHAV DEO PANDEY Vs. CHAIRMAN AND MANAGING DIRECTOR
|
November 8, 2012 |
|
KESHAV RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
February 27, 2012 |
|
KHADAK SINGH Vs. BOARD OF REVENUE
|
September 14, 2012 |
|
KHALEEL AHMAD Vs. ADDL.DISTRICT JUDGE
|
August 29, 2012 |
|
KHAN CHANDRA AND ORS. Vs. GIRISH CHANDRA SHARMA AND ORS.
|
September 18, 2012 |
|
KHAN MOHAMMAD & ANOTHER Vs. CIVIL JUDGE(J.D) KAISERGANG, DISTT. BAHRAICH & OTHERS.
|
August 30, 2012 |
|
KHAR SINGH AND OTHERS Vs. STATE OF U.P.
|
January 12, 2012 |
|
KHARANAN Vs. PRESIDING OFFICER
|
May 22, 2012 |
|
KHARPATTU@BHAGIRATHI Vs. DEPUTY DERECTOR OF CONSOLIDATION
|
December 12, 2012 |
|
KHATOON BIBI Vs. RAMNATH & OTHERS
|
February 6, 2012 |
|
KHATOON BIBI Vs. KSHITIJ SHARMA
|
November 1, 2012 |
|
KHEM CHAND Vs. STATE OF U P
|
December 20, 2012 |
|
KHEM KARAN Vs. D.D.C. SITAPUR
|
December 3, 2012 |
|
KHEM KARAN LAL Vs. STATE OF U P AND OTHERS
|
October 16, 2012 |
|
KHUDDAR Vs. GOPI CHAND & OTHERS
|
February 9, 2012 |
|
KHUNKHUN Vs. THE D.D.C. AND OTHERS
|
February 27, 2012 |
|
KHURMULLI Vs. STATE OF UTTAR PRADESH
|
November 5, 2012 |
|
KHURSHID JAHAN Vs. RAMJANO
|
January 4, 2012 |
|
KHUSLATA TIWARI Vs. DIRECTOR, DEFENCE ESTATES
|
February 9, 2012 |
|
KIRAN ALIAS KIRNO Vs. STATE OF U P
|
August 24, 2012 |
|
KIRAN DUBEY Vs. STATE OF U P
|
May 7, 2012 |
|
KIRAN JAISWAL Vs. INCOME TAX OFFICER
|
May 3, 2012 |
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KIRAN PAL AND OTHERS Vs. STATE OF U.P.
|
January 13, 2012 |
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KIRANDPAL ALIAS GIRANDPAL SON OF PARSADI Vs. STATE OF U.P.
|
December 6, 2012 |
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KIRPAL SINGH Vs. STATE OF U P
|
August 24, 2012 |
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KIRTI PRASAD Vs. KRISHNA AUTAR
|
May 10, 2012 |
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KISAN NATIONAL EDUCATION TRUST, PRATAPGANJ, JAUNPUR Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, JAUNPUR
|
March 26, 2012 |
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KISHALAYA BANERJEE Vs. KAMALA DEVI
|
September 5, 2012 |
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KISHAN LAL Vs. STATE OF U P
|
September 12, 2012 |
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KISHANPAL Vs. STATE OF U.P.
|
April 30, 2012 |
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KISHORE Vs. A D J SPECIAL JUDGE GANGESTER ACT COURT NO 4 LUCKNOW
|
January 16, 2012 |
|
Kishore and others Vs. A.D.J.(Special Judge Gangester Act), Court No.4, Lucknow and others
|
January 16, 2012 |
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KISHORE CHATURVEDI Vs. STATE OF U.P.
|
July 6, 2012 |
|
KISHORI Vs. STATE OF U P
|
January 18, 2012 |
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KISHORI AWASTHI & ANOTHER Vs. RENT CONTROL & EVICTION OFFICER/CITY MAGISTRATE & ORS.
|
November 30, 2012 |
|
KISHORI RAMAN SHIKSHA SAMITI Vs. ASHOK CHATURVEDI
|
May 21, 2012 |
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KITAB ALI Vs. COLLECTOR DEPUTY DIRECTOR OF CONSOLIDATION MAHARAJGANJ
|
January 18, 2012 |
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KM RINKI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 12, 2012 |
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KM SHASHI JAISWAL Vs. UNION OF INDIA AND OTHERS
|
April 30, 2012 |
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KM. IFFAT AARA & 6 ORS. Vs. STATE OF U.P. & ORS.
|
April 4, 2012 |
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KM. MUNESH AND ANR Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
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KM. RENU PAL Vs. STATE OF U.P.
|
May 8, 2012 |
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KM. SONI DEVI Vs. STATE OF U.P.
|
February 13, 2012 |
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KM. SUPRIYA AND OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 13, 2012 |
|
KM.GYANTI Vs. STATE OF U P
|
January 18, 2012 |
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KOMAL AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
KOMAL PRASAD YADAV Vs. REGIONAL MANAGER
|
February 17, 2012 |
|
KRAFT PALACE Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
November 1, 2012 |
|
KRISHAN LAL CHAWLA Vs. UNION OF INDIA
|
July 9, 2012 |
|
KRISHAN PAL Vs. SMT. SUNIT
|
December 19, 2012 |
|
KRISHANKAR TRIPATHI S/O LATE CHANDI PRASAD TRIPATHI Vs. STATE OF U P THR. PRIN. SECY. COOPERATIVE U P SHASHAN CIVIL
|
January 13, 2012 |
|
KRISHI UTPADAN MANDI SAMITI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 22, 2012 |
|
KRISHNA Vs. RAM KUMAR
|
March 21, 2012 |
|
KRISHNA Vs. RAM KUMAR
|
February 21, 2012 |
|
KRISHNA Vs. STATE OF U.P.
|
December 11, 2012 |
|
KRISHNA CHANDRA RAI Vs. STATE OF U P
|
November 7, 2012 |
|
KRISHNA GOPAL MEHROTRA AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
August 22, 2012 |
|
KRISHNA GOPAL VARSHNEY Vs. STATE OF UP
|
June 1, 2012 |
|
KRISHNA HARI TIWARI Vs. KM SHARATTAMI DEVI
|
January 5, 2012 |
|
KRISHNA KALA Vs. U P AWAS VIKAS PARISHAD
|
August 30, 2012 |
|
KRISHNA KANT CHATURVEDI Vs. STATE OF U.P.
|
October 1, 2012 |
|
KRISHNA KUMAR Vs. DEPUTY DIRECTOR
|
October 8, 2012 |
|
KRISHNA MURARI Vs. STATE OF U.P.
|
April 10, 2012 |
|
KRISHNA MURARI AGRAWAL Vs. STATE OF U P
|
October 18, 2012 |
|
KRISHNA MURARI SINGH Vs. STATE OF U P
|
July 20, 2012 |
|
KRISHNA NAND BARANWAL Vs. UNION OF INDIA
|
April 12, 2012 |
|
KRISHNA PAL Vs. STATE OF U P
|
September 26, 2012 |
|
KRISHNA PAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
KRISHNA PAL SINGH Vs. STATE OF U P
|
March 22, 2012 |
|
KRISHNA PRATAP SINGH DEAD THROUGH LRS Vs. PRESCRIBED AUTHORITY/SUB-DIVISIONAL OFFICER MAINPURI
|
March 22, 2012 |
|
KRISHNA PREMMAI DEVIDASI Vs. INTERNATIONAL SOCIETY FOR KRISHNA CONSCIEUSNESS
|
August 31, 2012 |
|
KRISHNPAL SINGH Vs. STATE OF U P
|
November 5, 2012 |
|
KSHETRIYA KISHAN GRAMIN BANK AND ANOTHER Vs. VIJAY KUMAR KAPOOR AND ANOTHER
|
January 30, 2012 |
|
KUBER PRASAD DWIVEDI Vs. STATE OF U P
|
September 11, 2012 |
|
KULDEEP KAUR Vs. STATE OF U P
|
August 31, 2012 |
|
KULDEEP KUMAR MISRA Vs. ZILLA PRABANDHAK, THE FOOD CORPORATION OF INDIA
|
April 20, 2012 |
|
KULDEEP SINGH Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
KUMAR CONSTRUCTION CO Vs. STATE OF U.P.
|
September 25, 2012 |
|
KUMDESH KUMAR SHARMA Vs. STATE OF U P
|
January 3, 2012 |
|
KUNDAN RICE MILLS LTD. Vs. UNION OF INDIA AND OTHERS
|
April 27, 2012 |
|
KUNJ BEHARI TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA
|
September 13, 2012 |
|
KUNTI DEVI Vs. IIIRD ADDITIONAL DISTRICT
|
September 14, 2012 |
|
KUNWAR DEEP SINGH Vs. GHANSHYAM SHUKLA
|
November 1, 2012 |
|
KUNWAR PAL SINGH Vs. STATE OF U P
|
October 12, 2012 |
|
KUNWAR SEN Vs. COLLECTOR
|
October 16, 2012 |
|
KUNWAR SEN Vs. STATE
|
July 31, 2012 |
|
KUSHAGRA SAXENA Vs. STATE OF U.P.
|
August 31, 2012 |
|
KUSHALVEER SINGH Vs. STATE OF U.P.
|
May 9, 2012 |
|
KUSUM DEVI Vs. STATE OF U P
|
July 20, 2012 |
|
KUSUM KALI Vs. STATE OF U P
|
September 18, 2012 |
|
KUSUM LATA Vs. STATE
|
April 16, 2012 |
|
KUTUBUDDIN Vs. STATE OF U.P.
|
December 21, 2012 |
|
L.M.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2012 |
|
LADLEY Vs. RAM PRASAD
|
January 16, 2012 |
|
LAKSHMI @ KAMINI & ANOTHER Vs. STATE OF U P & OTHERS
|
May 15, 2012 |
|
LAL BACHAN YADAV Vs. STATE OF U P
|
November 9, 2012 |
|
LAL BAI PATEL Vs. CENTRAL BANK OF INDIA THRU' BRANCH MANAGER
|
December 18, 2012 |
|
LAL BIHARI YADAV Vs. STATE OF U P
|
September 25, 2012 |
|
LAL JI PRASAD Vs. UDAI BHAN CHAND & OTHERS
|
January 19, 2012 |
|
LALA Vs. STATE OF U P
|
March 29, 2012 |
|
LALA RAM Vs. STATE OF U P
|
January 9, 2012 |
|
LALA RAM BATHAM Vs. U.P. POWER CORPORATION NIGAM AND OTHERS
|
December 12, 2012 |
|
LALA RAM NARAIN Vs. XTH ADDITIONAL DISTRICT JUDGE
|
July 13, 2012 |
|
LALANJOO Vs. D D C LALITPUR/ADDL. D M LALITPUR
|
December 21, 2012 |
|
LALARAM Vs. STATE OF U P
|
September 21, 2012 |
|
LALI DEVI Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
|
February 3, 2012 |
|
LALIT GOYAL & ANOTHER Vs. STATE OF U P & ANOTHER
|
February 16, 2012 |
|
LALIT MOHAN Vs. MADAN MOHAN AND OTHERS
|
December 11, 2012 |
|
LALIT PRASAD SHUKLA Vs. STATE OF U P
|
February 8, 2012 |
|
LALITA KM Vs. JITENDRA KUMAR YADAV
|
April 23, 2012 |
|
LALITA RATHORE Vs. DARSHAN LAL
|
November 23, 2012 |
|
LALJI Vs. DEPUTY DIRECTOROF CONSOLIDATION
|
September 5, 2012 |
|
LALJI Vs. STATE OF U P
|
November 20, 2012 |
|
LALJI Vs. SHAMSUDDIN KHAN
|
August 22, 2012 |
|
LALJI AGARWAL Vs. STATE OF U P
|
September 24, 2012 |
|
LALJI DHOBI Vs. STATE OF U P
|
August 17, 2012 |
|
LALJI SINGH Vs. STATE OF U P
|
May 21, 2012 |
|
LALLA ALIAS RANJEET Vs. STATE OF U.P. AND OTHERS
|
November 7, 2012 |
|
LALLAN KUMAR Vs. COAL INDIA LTD
|
January 6, 2012 |
|
LALLAN PRASAD Vs. S D O
|
July 6, 2012 |
|
LALLI DEVI Vs. LIFE INSURANCE CORP OF INDIA AND OTHERS
|
January 17, 2012 |
|
LALLU Vs. BHUIDHAR
|
May 18, 2012 |
|
LALLU (DECEASED) & ANOTHER Vs. RAM NATH AND OTHERS
|
March 12, 2012 |
|
LALLU RAM Vs. STATE OF U.P
|
May 21, 2012 |
|
LALLU SINGH Vs. STATE OF U.P.
|
July 12, 2012 |
|
LALTA PRASAD Vs. SMT. PARVATI DEVI AND OTHERS
|
January 2, 2012 |
|
LALTA PRASAD SINGH Vs. STATE OF U P
|
July 13, 2012 |
|
LALU @ SHIV KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
LATOORI SINGH ALIAS PHAUJI Vs. STATE OF U P
|
August 28, 2012 |
|
LAUKUSH Vs. STATE OF U P
|
July 12, 2012 |
|
LAVLESH KUMAR MISHRA Vs. U P STATE ROAD TRANSPORT CORPORATION
|
July 6, 2012 |
|
LAXMAN Vs. D D C
|
July 9, 2012 |
|
LAXMAN Vs. D D C
|
April 2, 2012 |
|
LAXMI KANT AND OTHERS Vs. BHAGWAN DAS AND OTHERS
|
October 31, 2012 |
|
LAXMI KANT BHATNAGAR Vs. DISTRICT JUDGE, MUZAFFARNAGAR
|
November 23, 2012 |
|
LAXMI KANT YADAV Vs. HITAI ALIAS HIT LAL
|
November 7, 2012 |
|
LAXMI NARAIN SINGH Vs. STATE OF U. P. & ORS
|
February 14, 2012 |
|
LAXMI PRASAD Vs. SPECIAL JUDGE
|
September 28, 2012 |
|
LEDHAI Vs. STATE OF U P
|
March 28, 2012 |
|
LEELAWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAU
|
January 3, 2012 |
|
LEKHRAJ Vs. BHUDUTT SINGH
|
August 27, 2012 |
|
LEKHRAJ Vs. HARKI DEVI AND OTHERS
|
January 31, 2012 |
|
LENOLEUM HOUSE Vs. INCOME TAX OFFICER
|
October 4, 2012 |
|
LG ELECTRONICS INDIA (P.) LTD Vs. COMMISSIONER OF INCOME TAX
|
March 22, 2012 |
|
LIBRA RETAILERS PRIVATE LTD Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION A
|
October 18, 2012 |
|
LIPTON INDIA LIMITED Vs. STATE OF UP
|
June 1, 2012 |
|
LIYAKAT ALI Vs. ZAHID
|
July 5, 2012 |
|
LODI RAM ALIAS LODHI RAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 8, 2012 |
|
LOHIA STARLINGER LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 2012 |
|
LOK NATH MISHRA Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
LOKESH @ GOLA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
LONGSHRI Vs. STATE OF U.P.
|
October 29, 2012 |
|
LT. COL. LALJI CHAUBEY Vs. STATE OF U.P. & ANOTHER
|
July 19, 2012 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAVINDRA NATH SINGH
|
October 11, 2012 |
|
LUXCO ELECTRONICS Vs. COMMISSIONER OF INCOME TAX
|
September 20, 2012 |
|
LYKA LABS LIMITED Vs. DEPUTY LABOUR COMMISSIONER
|
April 3, 2012 |
|
M P SINGH Vs. STATE
|
January 19, 2012 |
|
M.D. PAKSHIMANCHAL VIDUT VITRAN NIGAM LTD. Vs. OMBUDSMAN, 3RD FLOOR, NEEDA BUILDING, VIBHUTI KHAND, GOMTI NAGAR, LUCKNOW
|
July 19, 2012 |
|
M.D., PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. JANARDAN DUTTA TIWARI AND OTHERS
|
January 12, 2012 |
|
M.K. MISRA Vs. U.P. SMALL INDUSTRIES CORPORATION LTD
|
November 27, 2012 |
|
M.S. RANA Vs. UNION OF INDIA AND OTHERS
|
March 2, 2012 |
|
M.S.RANA Vs. UNION OF INDIA
|
May 25, 2012 |
|
M/S ALBERT DAVID LTD Vs. UNION OF INDIA
|
October 16, 2012 |
|
M/S ANAND CONSTRUCTION COMPANY Vs. STATE OF U P
|
September 10, 2012 |
|
M/S BIRLA AIRCON Vs. DISTRICT MAGISTRATE
|
August 23, 2012 |
|
M/S CEAT LIMITED Vs. STATE OF UP & ORS
|
January 13, 2012 |
|
M/S CHAUHAN ROAD LINES Vs. UNION OF INDIA
|
September 18, 2012 |
|
M/S DALMIA BHARAT SUGAR AND INDUSTRIES LTD. 11TH FLOOR Vs. THE CHIEF DIRECTOR (SUGAR)
|
February 14, 2012 |
|
M/S DHAMPUR SUGAR MILLS LTD. THOROUGH ITS AUTHORIZED SIG. Vs. THE CHIEF DIRECTOR, MINISTRY OF CONSUMER AFFAIRS & PUBLIC
|
January 20, 2012 |
|
M/S GULAB STORE Vs. STATE OF U.P. AND ORS.
|
January 12, 2012 |
|
M/S J.K. SUGAR LIMITED Vs. THE CHIEF DIRECTOR (SUGAR)/PRESCRIBED AUTHORITY
|
February 14, 2012 |
|
M/S JAI SHIV FOOD PRODUCTS AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
|
January 2, 2012 |
|
M/S JAISWAL NAMKEEN BHANDAR Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 13, 2012 |
|
M/S NAWABGANJ SUGAR MILL COMP. LTD. Vs. STATE OF U.P. & OTHERS
|
January 23, 2012 |
|
M/S NEW INDIA INSURANCE COMPANY LIMITED Vs. GHULFAM SAIFI
|
March 1, 2012 |
|
M/S PANTALOON RETAIL (INDIA) LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
|
September 12, 2012 |
|
M/S R.N. PATHAK DUNI CHAND KATYAYAL & CO. HAVING ITS Vs. UNION OF INDIA THROUGH SECY. MINISTRY OF RAILWAY RAIL BHAWAN
|
January 13, 2012 |
|
M/S S. KUMAR STEELS AND ANOTHER Vs. I.N.G. VYASYA BANK LIMITED.
|
February 6, 2012 |
|
M/S SHIVA TIMBER BROKER, VILLAGE LADHORA SANDILA HARDOI Vs. STATE OF U.P. THROUGH PRINCIPAL SECY.FOREST LUCKNOW AND ORS.
|
January 6, 2012 |
|
M/S SHREE BHAWANI PAPER MILLS LTD. Vs. STATE OF UP AND ORS
|
January 13, 2012 |
|
M/S SHYAMA DEVI COLD STORAGE THRU ITS PROPRIETOR Vs. STATE OF U.P. THRU SECRETARY, DEPTT. OF ENERGY AND OTHERS
|
January 13, 2012 |
|
M/S TIKAULA SUGAR MILLS LIMITED Vs. CIT MUZAFFARNAGAR
|
October 16, 2012 |
|
M/S. CONSUMER CO-OPERATIVE SOCIETY Vs. STATE OF U.P. AND ORS.
|
August 6, 2012 |
|
M/S. DUGADH UTAPADAK SAHAKARI SAMITI LTD Vs. STATE OF U P
|
September 21, 2012 |
|
M/S. DUGDH UTPADAN SAHKARI SANGH Vs. PRESIDING OFFICER, LABOUR COURT KANPUR
|
July 19, 2012 |
|
M/S. KANHAIYA MAL KASTURI LAL Vs. HARI PRASAD
|
September 27, 2012 |
|
M/S. NEW SARKAR BEEDI FACTORY AND ORS. Vs. SABIR ALI (DEAD) THROUGH L.RS.
|
September 3, 2012 |
|
M/S. PERFECT ENTERPRISES Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 3, 2012 |
|
M/S. R.R. INTERNATIONAL Vs. STATE OF U P
|
December 20, 2012 |
|
M/S. R.S. SINGHAL (AUTO) PRESS, BULANDSHAHAR Vs. U.P. STATE TO BE SERVED THROUGH THE COLLECTOR AND ANOTHER
|
July 16, 2012 |
|
M/S. VENUS STONE CRUSHING CO. Vs. U.P. POWER CORPORATION LTD.
|
May 15, 2012 |
|
M/S.BRITISH FOAM Vs. DEBTS RECOVERY TRIBUNAL
|
October 3, 2012 |
|
M/S.NEW MANUFACTURING Vs. STATE BANK OF INDIA
|
November 5, 2012 |
|
M/S.PRADHAN PRABANDHAK, KISHAN SAHAKARI CHINI MILL Vs. STATE OF U P
|
March 28, 2012 |
|
MAA DURGA RICE MILL Vs. STATE OF U P
|
October 31, 2012 |
|
MAA MAHALAXMI TRANSPORT COMPANY Vs. STATE OF U.P.
|
March 2, 2012 |
|
MACHHLA DEVI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
MADAN Vs. STATE OF U P
|
January 19, 2012 |
|
MADAN LAL Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE(SR. DIV.), KANPUR AND ANR.
|
November 20, 2012 |
|
MADAN LAL Vs. STATE OF U P
|
August 8, 2012 |
|
MADAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BUDAUN
|
January 6, 2012 |
|
MADAN MISHRA Vs. STATE OF U.P. AND OTHERS
|
April 17, 2012 |
|
MADAN MOHAN KAUSHIK Vs. SMT. MADHU GUPTA
|
October 1, 2012 |
|
MADAN MOHAN SHARMA Vs. ASHOK KUMAR KAUSHIK
|
November 7, 2012 |
|
MADAN SINGH PAL Vs. STATE OF U P AND OTHERS
|
April 10, 2012 |
|
MADARSA CHASHMA-A-FAIZ ADRI AND OTHERS Vs. STATE OF U P
|
August 28, 2012 |
|
MADHAV SAMAJ NIRMAN SAMITI Vs. STATE OF U P
|
November 8, 2012 |
|
MADHU SHUKLA Vs. BANK OF BARODA
|
February 23, 2012 |
|
MADHU SINGH Vs. UNION OF INDIA
|
August 22, 2012 |
|
MADHUBALA Vs. H P SINGH
|
April 20, 2012 |
|
MADHULIKA SAMEER AZAD Vs. SAMEER MOHAN AZAD
|
October 12, 2012 |
|
MADHURI DEVI Vs. LEARNED CIVIL JUDGE (S.D.) AND OTHERS
|
May 15, 2012 |
|
MADHUSUDAN CHAUBEY @ MADHUSUDAN CHATURVEDI Vs. STATE OF U.P. THRU EDUCATION DIRECTOR & 4 ORS.
|
January 3, 2012 |
|
MADRSA ASHRFIYA AHLE SUNNAT ANWARUL ULOOM AND ANOT Vs. STATE OF U P
|
April 6, 2012 |
|
MAGAN LAL Vs. KALIM ULLAH
|
October 9, 2012 |
|
MAGNU DEVI Vs. STATE OF U.P. & ANOTHER
|
March 2, 2012 |
|
MAHADEO JI MAHARAJ VIRAJ MAN MANDIR Vs. MUNNA LAL
|
February 29, 2012 |
|
MAHADEV PRASAD INTER COLLEGE Vs. BASANTI DEVI
|
March 26, 2012 |
|
MAHARAJA AGRASEN IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2012 |
|
MAHAVAR COLD STORAGE AND ICE FACTORY Vs. BOARD OF REVENUE
|
January 9, 2012 |
|
MAHAVEER Vs. STATE OF U P
|
October 8, 2012 |
|
MAHAVEER PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADDL COLLECTOR JAUNPUR
|
February 17, 2012 |
|
MAHAVEER SINGH Vs. STATE OF U P
|
July 5, 2012 |
|
MAHAVIR Vs. PHOOLWATI DEVI
|
May 7, 2012 |
|
MAHAVIR SINGH Vs. STATE OF U P
|
February 17, 2012 |
|
Mahavir Singh and Others Vs. State of U.P.
|
February 17, 2012 |
|
MAHAVIR SINGH SOLANKI MEMORIAL KRISHI JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
February 9, 2012 |
|
MAHENDRA Vs. STATE OF U P
|
July 23, 2012 |
|
MAHENDRA Vs. STATE OF U P
|
September 10, 2012 |
|
MAHENDRA ENGINEERING WORKS Vs. RAM PRAKASH KAPOOR
|
September 17, 2012 |
|
MAHENDRA KUMAR Vs. SANTO AND OTHERS
|
March 29, 2012 |
|
MAHENDRA KUMAR Vs. STATE OF U P
|
April 5, 2012 |
|
MAHENDRA MOHAN Vs. DINESH PRAKASH AND ANOTHER
|
January 9, 2012 |
|
MAHENDRA NATH DWIVEDI Vs. STATE OF U P
|
January 20, 2012 |
|
MAHENDRA PRATAP PANDEY Vs. STATE OF U P
|
October 4, 2012 |
|
MAHENDRA PRATAP SHARMA Vs. STATE OF U P
|
January 24, 2012 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U PTHROUGH COLLECTOR FATEHPUR
|
January 19, 2012 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
October 5, 2012 |
|
MAHENDRA SINGH SHARMA Vs. STATE OF U P
|
February 9, 2012 |
|
MAHESH CHAND TYAGI Vs. U.P. STATE THR D.M. MORADABAD & ANOTHER
|
January 10, 2012 |
|
MAHESH CHANDRA Vs. ILIYAS AND OTHERS
|
January 12, 2012 |
|
MAHESH CHANDRA & OTHERS Vs. STATE OF U P & OTHERS
|
September 27, 2012 |
|
MAHESH CHANDRA SAGAR Vs. AMRIT KUMARI
|
March 29, 2012 |
|
MAHESH KUMAR KAUSH Vs. STATE OF UTTAR PRADESH
|
May 14, 2012 |
|
MAHESH KUMAR SINGH Vs. STATE OF U P
|
March 21, 2012 |
|
MAHESH NARAYAN SINGH Vs. ADDL DISTRICT
|
August 30, 2012 |
|
MAHESH PRASAD AGNIHOTRY Vs. TRIVENI KSHETRIYA GRAMIN BANK
|
February 24, 2012 |
|
MAHESH RAI Vs. SMT. AYSHA BEGUM AND OTHERS
|
January 12, 2012 |
|
MAHESH SINGH SHARMA Vs. STATE OF U P
|
August 8, 2012 |
|
MAHFOOZ ALAM AND OTHERS Vs. STATE OF U.P. AND OTHERS
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January 12, 2012 |
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MAHILA MAHAVIDYALAYA Vs. PRINCIPAL SECRETARY
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September 6, 2012 |
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Mahipal Vs. Deena Nath
|
April 4, 2012 |
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MAHIPAL Vs. STATE OF U.P.
|
September 13, 2012 |
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MAHIPAL Vs. DEENA NATH
|
January 4, 2012 |
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MAHTAB KHAN Vs. AKHTARI BEGUM
|
January 4, 2012 |
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MAIKI DEVI Vs. DROPDI DEVI
|
October 31, 2012 |
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MAIRAJ AHMAD KHAN Vs. STATE OF U P
|
October 5, 2012 |
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MAITHELI SARAN GUPTA Vs. STATE OF U.P.
|
May 14, 2012 |
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MAJOR S N TRIPATHI Vs. ELECTION COMMISSION OF INDIA AS REGISTRAR
|
August 13, 2012 |
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MAKHDOOM BUX Vs. DISTRICT JUDGE
|
August 27, 2012 |
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MAKKHAN LAL Vs. JAGAT BAHADUR SINGH AND OTHERS
|
March 1, 2012 |
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MALHOO AND ANOTHER Vs. IIND ADDITIONAL SESSIONS JUDGE AND ANOTHER
|
November 26, 2012 |
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MALIK ZAFAR LARI Vs. STATE OF U P
|
February 10, 2012 |
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MALIKA JAHAN ARA BEGUM Vs. ABDUL RAHIM KHAN
|
April 25, 2012 |
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MALTI SINGH Vs. SUB DIVISIONAL OFFICER
|
October 16, 2012 |
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MALVIKA CHOWHDHARY Vs. STATE OF U P
|
August 27, 2012 |
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MAM CHAND Vs. COMMISSIONER MEERUT
|
March 15, 2012 |
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MAMTA Vs. STATE OF UP
|
December 13, 2012 |
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MAMTA ADHIKARI Vs. STATE OF U P THROUGH SECY SECONDARY REVENUE AND ORS
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April 23, 2012 |
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MAMTA DEVI Vs. STATE OF U P
|
August 7, 2012 |
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MAMTA PANDEY Vs. STATE OF U P
|
December 19, 2012 |
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MAN MOHAN SWAROOP Vs. STATE OF U P
|
February 28, 2012 |
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MAN SINGH Vs. DISTRICT JUDGE, GHAZIPUR
|
November 22, 2012 |
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MAN SINGH Vs. STATE OF U P
|
September 20, 2012 |
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MANAGING DIRECTOR/HEAD, TRANS LOGISTICS INDIA PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
November 9, 2012 |
|
MANGALA PRASAD Vs. RAMJI
|
July 13, 2012 |
|
MANGALI AND ORS. Vs. RAM PYARI
|
November 27, 2012 |
|
MANGALI PRASAD VERMA Vs. STATE OF U.P.
|
December 20, 2012 |
|
MANGALI PRASAD(STATE) Vs. STATE OF U P
|
March 22, 2012 |
|
MANGAT RAM DUWA Vs. SURAJ MOHAN TRIVEDI AND ANOTHER
|
July 25, 2012 |
|
MANGLA PRASAD Vs. STATE OF U P
|
September 7, 2012 |
|
MANGROO Vs. D D C
|
April 2, 2012 |
|
MANI RAJ SINGH RATHORE Vs. STATE OF U P
|
October 17, 2012 |
|
MANISH Vs. STATE OF U P
|
February 22, 2012 |
|
MANISH @ MONU RASTOGI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
May 14, 2012 |
|
MANISH GUPTA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
MANISH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
MANISH KUMAR DUBEY Vs. UNION OF INDIA
|
September 27, 2012 |
|
MANJEET Vs. STATE OF U P
|
February 14, 2012 |
|
MANJOO DEVI Vs. KEWLA DEVI AND OTHERS
|
September 21, 2012 |
|
MANJU Vs. STATE OF U P
|
July 4, 2012 |
|
MANJU AWASTHI Vs. STATE OF U.P.
|
November 6, 2012 |
|
MANJU GUPTA Vs. DISTRICT MAGISTRATE
|
July 10, 2012 |
|
MANJU GUPTA Vs. BOARD OF TECHNICAL EDUCATION
|
June 1, 2012 |
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MANJU MISHRA Vs. STAE OF U P
|
November 19, 2012 |
|
MANJU MISRA Vs. UNION OF INDIA
|
December 4, 2012 |
|
MANMOHAN KAUR Vs. ADDL COMMISSIONER
|
July 9, 2012 |
|
MANO DEVI Vs. STATE OF U P
|
July 4, 2012 |
|
MANO KALIKA SINGH Vs. STATE OF UP
|
September 14, 2012 |
|
MANOJ Vs. STATE OF U.P.
|
October 17, 2012 |
|
MANOJ ANAND Vs. STATE OF U P
|
February 10, 2012 |
|
MANOJ AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
MANOJ GIRI Vs. MAHANT JOONA BHARTI
|
November 7, 2012 |
|
MANOJ KUMAR Vs. STATE OF U.P. AND OTHERS
|
February 14, 2012 |
|
MANOJ KUMAR Vs. STATE OF U.P.
|
December 18, 2012 |
|
MANOJ KUMAR Vs. STATE OF U P
|
February 9, 2012 |
|
MANOJ KUMAR Vs. STATE OF U P
|
September 19, 2012 |
|
MANOJ KUMAR @ NANHEY Vs. ADDITIONAL DISTRICT JUDGE
|
July 20, 2012 |
|
MANOJ KUMAR AGARWAL Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE, COURT NO. 18
|
May 15, 2012 |
|
MANOJ KUMAR CONSTABLE Vs. STATE OF U P
|
July 30, 2012 |
|
MANOJ KUMAR GUPTA Vs. KAMLESH KUMARI
|
January 17, 2012 |
|
MANOJ KUMAR SAHU Vs. UNION OF INDIA
|
February 7, 2012 |
|
MANOJ KUMAR SAXENA Vs. STATE OF U P
|
October 31, 2012 |
|
MANOJ KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
March 15, 2012 |
|
MANOJ KUMAR SOOD Vs. STATE OF U P
|
February 13, 2012 |
|
MANOJ KUMAR SRIVASTAVA AND THERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 12, 2012 |
|
MANOJ RANA Vs. STATE OF U P
|
October 5, 2012 |
|
MANOJ TIWARI Vs. STATE OF U.P.
|
October 30, 2012 |
|
MANOJA DEVI Vs. STATE OF U P
|
October 15, 2012 |
|
MANOKAMNA SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
MANRUDDIN SHIEK ALIAS BABLU BHAI Vs. STATE OF U P
|
July 5, 2012 |
|
MANTOO LAL Vs. STATE OF U.P.
|
December 4, 2012 |
|
MAQSOOD BEG Vs. SMT. SHAKEELA BEGUM
|
November 29, 2012 |
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MARDAN Vs. COLLECTOR
|
July 19, 2012 |
|
MARDAN SINGH Vs. RAGHUVANSHI SINGH
|
September 3, 2012 |
|
MARGHOOB ALAM Vs. ILLAHI
|
March 1, 2012 |
|
MARGHOOB ALAM Vs. KAMAL AHMAD
|
March 15, 2012 |
|
MARGRA INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS)
|
January 19, 2012 |
|
MASHHOOR AHMAD ETC Vs. STATE OF U P
|
May 15, 2012 |
|
MATA BARAN Vs. STATE OF U P
|
January 10, 2012 |
|
MATA BUX TEWARI Vs. VINOD KUMAR AND ORS.
|
January 17, 2012 |
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MATHURA Vs. STATE OF U P THROUGH REVENUE SECRETARY GOVERNMENT OF U P LUCKNOW
|
January 13, 2012 |
|
MATHURA INTER COLLEGE Vs. STATE OF U P AND OTHERS
|
July 2, 2012 |
|
MATHURA PRASAD Vs. STATE OF UP
|
May 24, 2012 |
|
MATHURA PRASAD Vs. STATE OF U P
|
May 25, 2012 |
|
MATHURA SINGH Vs. ADDITIONAL JUDGE
|
December 6, 2012 |
|
MATSYA JIVI SAHKARI SAMITI Vs. STATE OF U P THROUGH SECRETARY
|
July 27, 2012 |
|
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P
|
September 3, 2012 |
|
MATTER OF GOVERNMENT CHILDRENS
HOME Vs. STATE
|
April 6, 2012 |
|
MAULANA AZAD DEGREE COLLEGE Vs. STATE OF U.P. AND OTHERS
|
January 18, 2012 |
|
MAYA Vs. STATE OF UTTAR PRADESH THROUGH ITS CHIEF SECRETARY CHIEF SECRETARIAT
|
December 4, 2012 |
|
MAYA DEVI Vs. STATE OF U P
|
January 16, 2012 |
|
MAYA LAL Vs. STATE OF U P
|
July 3, 2012 |
|
MAYA SHANKAR SINGH Vs. STATE OF U P
|
May 16, 2012 |
|
MAYANAND ALIAS RAJA Vs. STATE OF U P
|
March 29, 2012 |
|
MAYANK AGARWAL Vs. BAREILLY KSHETRIYA GRAMIN BANK & OTHERS
|
November 8, 2012 |
|
MAYANK CHATURVEDI Vs. STATE OF U P
|
September 28, 2012 |
|
MAYANK GUPTA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
MAYANK OJHA Vs. STATE OF U P
|
August 14, 2012 |
|
MAYUR GAS SERVICE Vs. PRESIDING OFFICER, INDUSTRIEAL TRIBUNAL -IV AGRA
|
May 11, 2012 |
|
MEENA KUMAR Vs. AJAI SECURITIES PVT LTD
|
December 14, 2012 |
|
MEENA KUMARI SHARMA Vs. STATE OF U P
|
July 5, 2012 |
|
MEERA DEVI Vs. STATE OF U P
|
October 9, 2012 |
|
MEERA DEVI & ANOTHER Vs. GOPAL KOKULESHWAR JI MAHARAJ
|
January 10, 2012 |
|
MEERUT MANDAL VIKAS NIGAM LTD Vs. STATE OF U P
|
March 29, 2012 |
|
MEHMOOD AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
August 6, 2012 |
|
MEM CHAND Vs. STATE OF U.P.
|
December 7, 2012 |
|
MEWA Vs. STATE OF U P
|
July 20, 2012 |
|
MEWA LAL Vs. STATE OF U P
|
January 5, 2012 |
|
MEYDHA MERITORIOUS EDUCATION FOR YOUTH DEVELOPMENT AND HUMANE Vs. SRI ATUL KUMAR GUPTA
|
February 15, 2012 |
|
MIDAI LAL Vs. STATE OF U.P.
|
July 16, 2012 |
|
MINERVA DIESEL Vs. P O LABOUR COURT
|
November 29, 2012 |
|
MINSHU SAXENA Vs. UNION OF INDIA
|
January 13, 2012 |
|
MISBHAUDDIN Vs. STATE OF U P
|
April 11, 2012 |
|
MISHRI LAL Vs. MAYA DIXIT
|
May 2, 2012 |
|
MISHRI LAL KARAK Vs. DINESH CHANDRA AGARWAL
|
October 1, 2012 |
|
MITHAI LAL Vs. STATE OF U P
|
April 19, 2012 |
|
MITHILESH Vs. SURENDRA SINGH
|
March 28, 2012 |
|
MITHLESH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
MITHLESH KUMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION,KANPUR
|
November 21, 2012 |
|
MITHLESH MISRA Vs. AJAI KUMAR
|
March 23, 2012 |
|
MITHRU Vs. COMMISSIONER
|
August 23, 2012 |
|
MODI DISTILLERY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 5, 2012 |
|
MODI SUGAR MILLS Vs. RAM KUMAR
|
April 13, 2012 |
|
MODI ZEROX LTD Vs. CIT MEERUT
|
October 16, 2012 |
|
MOHAMMAD AASIF Vs. STATE OF U P
|
February 9, 2012 |
|
MOHAMMAD AHMAD Vs. ATMA RAM CHAUHAN
|
August 22, 2012 |
|
MOHAMMAD AIYYUB Vs. STATE OF U P
|
May 8, 2012 |
|
MOHAMMAD AKHLAK Vs. UNION OF INDIA AND OTHERS
|
July 16, 2012 |
|
MOHAMMAD ALI Vs. VINAY KUMAR AND ANOTHER
|
March 19, 2012 |
|
MOHAMMAD ARSAD AZIM & ANOTHER Vs. THE SECRETARY OF U.P.P.C.L. & ANOTHER
|
January 5, 2012 |
|
MOHAMMAD ATHAR Vs. STATE OF U.P.
|
December 4, 2012 |
|
MOHAMMAD AYUB Vs. TASLEEM KHATUN
|
April 12, 2012 |
|
MOHAMMAD AZIM AND ANOTHER Vs. GOPAL SINGH
|
November 6, 2012 |
|
MOHAMMAD FAISAL Vs. STATE OF U P
|
December 7, 2012 |
|
MOHAMMAD ISLAM Vs. ADDITIONAL DISTRICT JUDGE
|
July 16, 2012 |
|
MOHAMMAD MAHMOOD Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
MOHAMMAD MUKHTAR AHMAD Vs. CIVIL JUDGE ROOM NO.15, DISTRICT
|
October 18, 2012 |
|
MOHAMMAD NASEEM SIDDIQUI Vs. STATE
|
January 20, 2012 |
|
MOHAMMAD QASIM Vs. UNION OF INDIA
|
January 24, 2012 |
|
MOHAMMAD SHAMIM AKHTAR Vs. STATE OF U P
|
June 1, 2012 |
|
MOHAMMAD SHAMSAD Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
MOHAMMAD SHARIF Vs. STATE OF U P
|
May 28, 2012 |
|
MOHAMMAD USMAN WARSI Vs. NIRAJ MAURYA ADULT
|
October 9, 2012 |
|
MOHAMMAD WASEEM Vs. STATE OF U.P.
|
October 11, 2012 |
|
MOHAMMAD YUSUF AND ANOTHER Vs. NAGAR NIGAM, GORAKHPUR
|
March 1, 2012 |
|
MOHAMMAD ZUBAIR KHAN Vs. MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY BAREILLY
|
July 10, 2012 |
|
MOHAN Vs. STATE OF U P
|
February 2, 2012 |
|
MOHAN DEI Vs. STATE OF U P
|
April 25, 2012 |
|
MOHAN KUMAR Vs. STATE OF U P
|
May 15, 2012 |
|
MOHAN LAL Vs. STATE OF U P
|
December 25, 2012 |
|
MOHAN LAL SARAF Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL, ALLAHABAD
|
December 5, 2012 |
|
MOHAN PANDEY Vs. STATE OF U P AND OTHERS
|
May 1, 2012 |
|
MOHAN SINGH Vs. U P RAJYA VIDYUT UTPADAN
|
January 5, 2012 |
|
MOHAN SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
MOHAN SRIVASTAVA Vs. STATE OF U.P
|
October 11, 2012 |
|
MOHAN STEEL LIMITED Vs. C I T
|
February 7, 2012 |
|
MOHAR SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION MEERUT
|
January 11, 2012 |
|
MOHD AZAM KHAN Vs. STATE OF U P THROUGH SECY DEPTT OF IRRIGATION LKO
|
February 16, 2012 |
|
MOHD CHAND Vs. STATE OF U P
|
May 22, 2012 |
|
MOHD DANISH Vs. STATE OF U P
|
October 3, 2012 |
|
MOHD FIROZ Vs. ATAULLAH
|
October 18, 2012 |
|
MOHD FURQAN Vs. STATE OF U P
|
July 26, 2012 |
|
MOHD HUSSAIN Vs. STATE OF U P
|
February 10, 2012 |
|
MOHD IBRAHIM Vs. SADIKA BEGUM
|
February 22, 2012 |
|
MOHD IDRISH Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY
|
July 31, 2012 |
|
MOHD NAFEES Vs. STATE OF U P
|
February 22, 2012 |
|
MOHD NASIR Vs. MOHD AFTAB
|
September 27, 2012 |
|
MOHD RAHEES Vs. U P STATE ROAD TRANSPORT CORPORATION
|
July 16, 2012 |
|
MOHD RAHEES Vs. KRISHI UTPADAN MANDI SAMITI AND ANOTHER
|
May 9, 2012 |
|
MOHD SABIR BEG Vs. BOARD OF REVENUE U P
|
July 31, 2012 |
|
MOHD SAFEEQ Vs. STATE OF U P
|
September 5, 2012 |
|
MOHD SAKLAIN Vs. STATE OF U P
|
April 22, 2012 |
|
MOHD SHAFIQUE Vs. KHATOON BEGUM
|
February 2, 2012 |
|
MOHD UNIS KHAN QUADARI Vs. UNION OF INDIA
|
February 24, 2012 |
|
MOHD YASIR Vs. STATE OF U P
|
February 6, 2012 |
|
MOHD ZEESHAN Vs. STATE OF U P
|
January 25, 2012 |
|
MOHD. ANEESH KHAN Vs. STATE OF U.P.
|
November 2, 2012 |
|
MOHD. ASAD ABBAS AND OTHERS Vs. DEVI LAL AND ANOTHER
|
March 15, 2012 |
|
MOHD. ASIF Vs. STATE OF U.P.
|
January 12, 2012 |
|
MOHD. ASLAM SIDDIQUI Vs. IRFANA KIDWANI
|
December 12, 2012 |
|
MOHD. AYUB Vs. INCOME TAX OFFICER
|
March 1, 2012 |
|
MOHD. FAROOQ Vs. STATE OF U.P
|
October 15, 2012 |
|
MOHD. HAFIZ ALI Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
MOHD. IDRIS Vs. ASSISTANT COMMISSIONER
|
July 3, 2012 |
|
MOHD. IQBAL Vs. VTH A.D.J. AND OTHERS
|
December 4, 2012 |
|
MOHD. KHALIQ AND OTHERS Vs. MOHD. YUNUS AND OTHERS
|
January 5, 2012 |
|
MOHD. MUSTAFA & ANOTHER Vs. STATE OF U.P.
|
September 14, 2012 |
|
MOHD. QASIM Vs. ROOP NARAIN
|
July 24, 2012 |
|
MOHD. RAIS Vs. STATE OF U P
|
January 3, 2012 |
|
MOHD. RAZA AND OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 13, 2012 |
|
MOHD. SHAFEEQ Vs. MIRZA MOHMOOD HUSSAIN AND OTHERS
|
August 7, 2012 |
|
MOHD. SHAHID Vs. FAROOQ ANWAR AND OTHERS
|
May 9, 2012 |
|
MOHD. SHOEB ALIAS M.S. QASMI Vs. MOHAMMAD YASEEN AND ANOTHER
|
February 7, 2012 |
|
MOHD. WASIM Vs. DURGA PRASAD PANDEY AND OTHERS
|
February 24, 2012 |
|
MOHD. YAMIN Vs. ADDITIONAL COMMISSIONER
|
April 18, 2012 |
|
MOHD. YAQOOB Vs. STATE OF U.P.
|
December 20, 2012 |
|
MOHD. YAR KHAN Vs. D.C.B.T.
|
October 8, 2012 |
|
MOHD.SAEED Vs. COMMISSIONER
|
August 27, 2012 |
|
MOHIB AHMAD KHAN Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
MOHINI DEVI Vs. STATE OF U.P
|
February 3, 2012 |
|
MOHINI DEVI Vs. STATE OF U P
|
December 3, 2012 |
|
MOHIT MISHRA Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
MOMINA BEGHAM Vs. NAUSHAD
|
July 20, 2012 |
|
MONISH Vs. STATE OF U P
|
February 22, 2012 |
|
Monism and Another Vs. State of U.P.and Others
|
February 22, 2012 |
|
MONU @ SATISH TANWAR Vs. STATE OF UTTAR PRADESH
|
January 4, 2012 |
|
MOOL CHAND Vs. STATE
|
September 7, 2012 |
|
MOOL CHAND YADAV Vs. STATE OF U.P. AND OTHERS
|
January 11, 2012 |
|
MOOL KUMAR JAISWAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 30, 2012 |
|
MOTI LAL JAWAHAR LAL GUPTA Vs. ADDITIONAL DISTRICT JUDGE,VARANASI
|
July 25, 2012 |
|
MOTI LAL KUSHWAHA Vs. STATE OF U P
|
March 2, 2012 |
|
MOTI RAM Vs. DEPUTY DIRECTOR
|
September 5, 2012 |
|
MOTI SINGH Vs. STATE OF U P
|
August 9, 2012 |
|
MOTIRAM MANOHARLAL Vs. STATE OF U P
|
March 30, 2012 |
|
MR. SUNIL SHARMA Vs. AUTHORIZED OFFICER, CHIEF MANAGER OF P.N.B. KANPUR NAGAR
|
February 14, 2012 |
|
MS NANUMAL GLASS WORKS Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
|
May 7, 2012 |
|
MUIR MILLS Vs. PRESIDING OFFICER
|
October 5, 2012 |
|
MUJIZUN NISAN Vs. ADDITIONAL DISTRICT
|
March 26, 2012 |
|
MUKESH Vs. CHAIRMAN U P RAJYA SETU NIGAM LUCKNOW
|
March 26, 2012 |
|
MUKESH GUPTA Vs. SPECIAL JUDGE
|
August 22, 2012 |
|
MUKESH KUMAR Vs. STATE OF U P
|
February 28, 2012 |
|
MUKESH KUMAR Vs. STATE OF U P
|
February 29, 2012 |
|
MUKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOL
|
November 7, 2012 |
|
MUKESH KUMAR YADAV Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
|
MUKHTYARI DEVI (SMT.) Vs. HEM CHANDRA JAIN
|
November 1, 2012 |
|
MUKKARAM ALI KHAN Vs. STATE OF U.P. THROUGH SECRETARY
|
January 9, 2012 |
|
MUKTI NATH TIWARI Vs. STATE OF U P
|
June 1, 2012 |
|
MUKTI NATH TIWARI Vs. STATE OF U P
|
May 3, 2012 |
|
MUKUL AGRAWAL Vs. CIT
|
October 5, 2012 |
|
MULAYAM AND ANOTHER Vs. STATE OF U.P.
|
March 2, 2012 |
|
MULAYAM SINGH Vs. STATE OF U P
|
May 14, 2012 |
|
MUMTAZ ULLAH KHAN Vs. RANI GOVIND KUMARI
|
September 3, 2012 |
|
MUNEEM SINGH Vs. RAJENDRA SINGH
|
July 5, 2012 |
|
MUNENDRA Vs. STATE OF U.P.
|
December 21, 2012 |
|
MUNENDRA KUMAR RAI Vs. STATE OF U P
|
October 12, 2012 |
|
MUNENDRA SINGH Vs. STATE
|
February 16, 2012 |
|
MUNESH CHANDRA PACHAURI Vs. STATE OF U.P. AND OTHERS
|
November 29, 2012 |
|
MUNESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT
|
February 1, 2012 |
|
MUNISH KUMAR SHARMA Vs. STATE OF U P
|
January 19, 2012 |
|
MUNNA LAL Vs. JAGDISH PRASAD
|
June 1, 2012 |
|
MUNNA LAL Vs. STATE OF U.P. THORUGH PRINCIPAL SECY. REVENUE LUCKNOW
|
January 12, 2012 |
|
MUNNA LAL Vs. STATE OF U P
|
July 27, 2012 |
|
MUNNA LAL SINGH Vs. STATE OF U P
|
July 17, 2012 |
|
MUNNA LAL TRIVEDI & 10 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
|
February 2, 2012 |
|
MUNNI DEVI Vs. STATE OF U P
|
December 3, 2012 |
|
MUNNI DEVI Vs. SHANTI DEVI AND ANOTHER
|
April 23, 2012 |
|
MUNNI LAL Vs. UNION OF INDIA AND OTHERS
|
April 24, 2012 |
|
MUNNI YADAV Vs. STATE OF U.P.
|
February 24, 2012 |
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MUNSHI Vs. STATE OF U P
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March 23, 2012 |
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MURARI LAL Vs. STATE OF U.P.
|
December 12, 2012 |
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MURARI LAL SHARMA & 4 ORS. Vs. STATE OF U.P. THROUGH SECY. AGRICULTURE DEPTT. LKO. & ORS.
|
February 3, 2012 |
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MURSALEEM Vs. YOGENDRA SHARMA
|
September 5, 2012 |
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MURTAZA Vs. STATE OF U P
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August 6, 2012 |
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MUSHARRAF ALI Vs. SHAHNAWAJ BEGUM AND ORS.
|
December 11, 2012 |
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MUSHEER AHAMAD @ MUNNA Vs. STATE OF U P
|
December 19, 2012 |
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N K KEJRIWAL Vs. STATE OF U P
|
September 4, 2012 |
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NADEEM AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
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NAFIDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 28, 2012 |
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NAFIS @ NASEEM Vs. STATE OF U P
|
February 2, 2012 |
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NAFISUL HASAN Vs. IIIRD ADDITIONAL DISTRICT
|
July 5, 2012 |
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NAGAR PALIKA JHANSI Vs. U.S. JAISWAL AND OTHERS
|
January 5, 2012 |
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NAGAR PALIKA PARISHAD Vs. DEPUTY DIRECTOR
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December 20, 2012 |
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NAGAR PALIKA PARISHAD, ALIGARH Vs. PRESIDENT OFFICER, LABOUR COURT, AGRA
|
April 12, 2012 |
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NAGAR PALIKA PARISHAD, SEOHARA, DISTRICT BIJNOR Vs. RAGHURAJ SINGH PUBLIC INTER COLLEGE, SEOHARA, DHAMPUR, DISTRICT BIJNOR
|
May 25, 2012 |
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NAGAR SWASTHYA ADHIKARI Vs. LALLAN
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September 21, 2012 |
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NAGDOO AND OTHERS Vs. STATE OF U.P. & OTHERS
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January 16, 2012 |
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NAGENDRA PRASAD YADAV Vs. STATE OF U.P. THRU PRIN. SECY. MINOR IRRIGATION & 4 ORS.
|
January 12, 2012 |
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NAHAR SINGH Vs. COMMISSIONER
|
January 12, 2012 |
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NAND AUTO HIRE PURCHASE LIMITED Vs. HAIDER ALI AND OTHERS
|
November 5, 2012 |
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NAND GOPAL GUPTA Vs. STATE OF U.P
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June 1, 2012 |
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NAND KISHOR AND ANOTHER Vs. STATE OF U.P.
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January 13, 2012 |
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NAND KISHOR SARAVAGI Vs. RAJENDRA MOHAN BOHRE
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August 13, 2012 |
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NAND KUMAR AGARWAL Vs. STATE OF U P
|
March 21, 2012 |
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NAND KUMAR AND OTHERS Vs. FARID AHMAD AND OTHERS
|
November 20, 2012 |
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NAND LAL JAISWAL Vs. SECY GOVT OF U P ENERGY DEPTT CIVIL SECTT LKO
|
January 10, 2012 |
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NAND LAL RAI Vs. HINDALCO INDUSTRIES LTD.
|
November 22, 2012 |
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NAND LAL SEHGAL Vs. C B I
|
December 19, 2012 |
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NAND LAL YADAV & OTHERS Vs. STATE OF U.P. & ANOTHER
|
February 7, 2012 |
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NAND RAM Vs. STATE OF U P
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March 26, 2012 |
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NANDU ALIAS NAND KISHORE Vs. UNION OF INDIA
|
October 8, 2012 |
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NANHEY SINGH Vs. STATE OF UP
|
October 31, 2012 |
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NANHKU Vs. STATE OF U P
|
January 19, 2012 |
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NANKA Vs. STATE OF U P
|
May 3, 2012 |
|
NANKU Vs. DISTRICT DDC642
|
December 20, 2012 |
|
NANNU Vs. STATE OF U P
|
February 13, 2012 |
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NARAIN SINGH Vs. STATE OF U P THRU PRINCIPAL SECRETARY & OTHERS
|
July 20, 2012 |
|
NARAYAN SINGH Vs. STATE OF U.P.
|
December 18, 2012 |
|
NARAYAN SONI Vs. STATE OF U P
|
December 5, 2012 |
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NARENDRA Vs. STATE OF U P
|
August 30, 2012 |
|
NARENDRA Vs. STATE OF U P
|
August 27, 2012 |
|
NARENDRA KUMAR Vs. STATE OF U.P.
|
December 5, 2012 |
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NARENDRA KUMAR SINGH Vs. D.I.O.S., ALLAHABAD AND OTHERS
|
May 31, 2012 |
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NARENDRA KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
September 20, 2012 |
|
NARENDRA SINGH Vs. STATE OF U P
|
July 9, 2012 |
|
NARENDRA SINGH Vs. STATE OF U.P.
|
September 27, 2012 |
|
NARENDRA SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL
|
April 12, 2012 |
|
NARENDRA SINGH Vs. STATE OF U P & ANOTHER
|
October 19, 2012 |
|
NARESH AGARWAL Vs. STATE OF U P
|
February 8, 2012 |
|
NARESH CHAND Vs. DEPUTY LABOUR COMMISSIONER
|
July 27, 2012 |
|
NARESH CHANDRA VERMA Vs. STATE OF U P
|
July 3, 2012 |
|
NARESH KUMAR Vs. MOHD. MUQEEM ANSARI
|
January 12, 2012 |
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NARESH KUMAR VERMA Vs. STATE OF U.P.
|
September 25, 2012 |
|
NARESH PAL SOLANKI Vs. ADDL DISTRICT JUDGE COURT NO 9 GHAZIABAD
|
February 10, 2012 |
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NARSI ALIAS NARSINGH Vs. STATE OF U P
|
August 23, 2012 |
|
NARSI CREATION PRIVATE LIMITED Vs. STATE OF U P
|
March 2, 2012 |
|
NASARUDDIN Vs. STATE OF U P
|
December 11, 2012 |
|
NASEEM AHMAD Vs. STATE OF U P
|
January 13, 2012 |
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NASEEM AHMAD ANSARI Vs. STATE OF U.P.
|
April 17, 2012 |
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NASEEMUDDIN SIDDIQUI Vs. STATE OF U P
|
November 8, 2012 |
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NASEER AHMAD AND ORS. Vs. SALEKH CHANDRA AGRAWAL
|
May 30, 2012 |
|
NASREEN Vs. STATE OF U P
|
July 19, 2012 |
|
NASRUDDIN Vs. MANJOO RANI AGARWAL AND OTHERS
|
December 13, 2012 |
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NATHTHI LAL Vs. ASSISTANT REGIONAL MANAGER U P S R T C
|
April 18, 2012 |
|
NATHU Vs. STATE OF U.P.
|
November 27, 2012 |
|
NATIONAL COUNCIL OF YMCA S OF INDIA Vs. STATE OF U P
|
February 2, 2012 |
|
NATIONAL FERTILIZERS LTD Vs. COMMISSIONER OF TRADE TAX
|
July 10, 2012 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF U P
|
October 17, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. GOLANA, WIDOW OF LATE RAM BARAN
|
August 30, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. KULWANTI KAUR
|
August 24, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJ KUMARI SINGH
|
April 27, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJESH TRIPATHI AND OTHERS
|
January 12, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SALIL PRAKASH GUPTA
|
March 23, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAGBIRA
|
July 13, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. GITA MISHRA
|
August 6, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. HANSRAJ RAM AND OTHERS
|
February 29, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ABHIRAJI DEVI AND OTHERS
|
May 30, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SANJAY KUMARI AND OTHERS
|
March 23, 2012 |
|
NATIONAL THERMAL POWER COP. AND ANORS. Vs. UNION OF INDIA THROUGH SECY MINISTRY OF FINANCE AND ANORRS.
|
February 8, 2012 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. KALAWATI
|
September 24, 2012 |
|
NAVAL SINGH Vs. STATE OF U P
|
January 9, 2012 |
|
NAVEEN CHANDRA MISHRA(SINCE DECEASED) AND OTHERS Vs. A.D.J., ROOM NO. 11, KANPUR NAGAR AND ANOTHER
|
September 10, 2012 |
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NAVNEET KUMAR Vs. STATE OF U P
|
July 27, 2012 |
|
NAVPRIYA EXPORTERS AND PROMITERS Vs. MANI ENTERPRISES AND OTHERS.
|
September 25, 2012 |
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NAWAB AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
NAWAB SINGH Vs. D D C
|
April 3, 2012 |
|
NAWAB SINGH Vs. STATE OF U. P.
|
January 12, 2012 |
|
NAWAL KISHORE Vs. STATE OF U P
|
August 31, 2012 |
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NAWAL KISHORE AND SONS JEWELLERS Vs. COMMISSIONER OF INCOME TAX
|
July 10, 2012 |
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NAZAKAT HUSSAIN Vs. BOARD OF REVENUE AND OTHERS
|
January 13, 2012 |
|
NAZAMA HASHMI Vs. JAMAL AHMAD KHAN
|
November 21, 2012 |
|
NAZIM ALI Vs. SMT. ASGARI BEGUM AND ORS.
|
August 8, 2012 |
|
NAZIMA BEGUM Vs. BALRAJ KUMAR VADRA
|
January 17, 2012 |
|
NAZIR ALI Vs. STATE OF U P
|
September 17, 2012 |
|
NAZIRA BEGUM Vs. D D C
|
January 31, 2012 |
|
NEEL CHAND AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 10, 2012 |
|
NEELAM Vs. DIRECTOR LUCKNOW PUBLIC COLLEGE
|
March 15, 2012 |
|
NEELAM GUPTA Vs. STATE OF U P
|
March 26, 2012 |
|
NEELAM RESTORANT Vs. STATE OF U P
|
October 12, 2012 |
|
NEERAJ Vs. STATE OF U.P. AND OTHERS
|
December 7, 2012 |
|
NEERAJ CHAUBEY Vs. KRIPA SHANKAR VERMA, TEACHER
|
January 24, 2012 |
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NEERAJ CHAURASIA Vs. UTTAR PRADESH POWER CORPORATION LTD
|
September 21, 2012 |
|
NEERAJ JAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
NEERAJ JHANJI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 6, 2012 |
|
NEERAJ KUMAR AGRAWAL Vs. ARVIND MOHAN
|
July 9, 2012 |
|
NEERAJ KUMAR ALIAS BASANTE Vs. STATE OF U P
|
April 30, 2012 |
|
NEERAJ RATHORE AND ANOTHER Vs. STATE OF U.P. THRU COLLECTOR/D.M. AND ANOTHER
|
January 13, 2012 |
|
NEERAJ SHARMA Vs. PRESCRIBED AUTHORITY
|
April 6, 2012 |
|
NEETA DEVI Vs. STATE OF U.P. AND OTHERS
|
April 4, 2012 |
|
NEETA GAJWANI Vs. HARI RAM ACHHARIA
|
December 7, 2012 |
|
NEETU AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
NEM SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
NEPAL AND ANOTHER Vs. STATE OF U.P.
|
January 12, 2012 |
|
NETRA PAL SINGH Vs. CHANDRA PL
|
April 10, 2012 |
|
NETRAPAL Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
NEUR Vs. ADDL COLLECTOR
|
April 24, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. BALJIT SINGH
|
May 29, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI SINGH
|
September 7, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RANI DEVI
|
May 14, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAURABH AGARWAL AND ORS.
|
October 18, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. NASEEM AHMAD AND OTHERS
|
January 18, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. USMAN AHMAD
|
July 19, 2012 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANJEEV KUMAR
|
September 21, 2012 |
|
NEW INDIA ASSURANCE CO.LTD Vs. USHA DEVI
|
October 1, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. IVTH ADDITIONAL DISTRICT JUDGE/MOTOR ACCIDENTS CLAIMS TRIBUNAL AZAMGARH
|
January 30, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BASANTI DEVI
|
February 29, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADHU
|
August 31, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA
|
February 29, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM MILAN
|
November 8, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA
|
November 8, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PHOOLMATIYA AND OTHERS
|
February 29, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KELA AND OTHERS
|
May 30, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRIYANKA KESHRI
|
November 8, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BABITA
|
August 23, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. OM BABU ALIAS HARI BABU
|
February 28, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MUNNI
|
May 29, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. GUDDI AND ANR.
|
May 30, 2012 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
|
July 6, 2012 |
|
NEW INDORE DELHI ROAD LINES Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 24, 2012 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. INTERNATIONAL PRINT-O-PAC LTD
|
November 8, 2012 |
|
NIDHI JAIN Vs. STATE OF U P
|
March 1, 2012 |
|
NIGHAT JAHAN Vs. SALEEM AHMAD
|
July 17, 2012 |
|
NIHAL Vs. STATE OF U.P.
|
January 16, 2012 |
|
NIJAMUDDIN Vs. STATE OF U P
|
August 14, 2012 |
|
NILESH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
July 5, 2012 |
|
NIRAMAL KUMAR JAIN Vs. SPECIAL JUDGE/ADDL. DISTRICT JUDGE, MATHURA & OTHERS.
|
October 18, 2012 |
|
NIRANKAR SHARMA Vs. STATE OF U P
|
July 20, 2012 |
|
NIRESH KUMAR SRIVASTAVA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
April 3, 2012 |
|
NIRMAL DEVI Vs. STATE OF U P
|
September 6, 2012 |
|
NIRMALA KUMARI Vs. STATE OF U P AND OTHERS
|
October 9, 2012 |
|
NISAR ABBAS Vs. SALEEM AND OTHERS
|
December 5, 2012 |
|
NISAR AHMAD Vs. DWARIKA NATH BAKSHI
|
May 8, 2012 |
|
NISAR AHMAD Vs. STATE OF U P
|
May 30, 2012 |
|
NISAR AHMAD Vs. NAIM AHMAD
|
February 9, 2012 |
|
NISAR ALI Vs. STATE OF U P
|
April 2, 2012 |
|
NISHA DEVI Vs. STATE OF U.P.
|
October 8, 2012 |
|
NISHANT KUMAR PANDEY Vs. UCO BANK AND OTHERS
|
May 23, 2012 |
|
NISHANT SHARMA Vs. STATE OF UP
|
May 4, 2012 |
|
NISHAT SULTANA ZAIDI Vs. RAM MANOHAR LOHIA
|
October 19, 2012 |
|
NISHI PRABHA Vs. COMMITTEE OF MANAGEMENT DAYAWATI MODI ACADEMY
|
July 2, 2012 |
|
NITESH KUMAR Vs. STATE OF U P
|
June 1, 2012 |
|
NITIN GURJAR Vs. STATE OF U.P. THROUGH THE SECRETARY, EDUCATION DEPARTMENT, U.P. GOVT. AND ORS.
|
November 2, 2012 |
|
NITIN KOHALI Vs. STATE OF UP
|
May 14, 2012 |
|
NITISH KUMAR Vs. STATE OF U P
|
March 21, 2012 |
|
NIYAMATULLAH Vs. 1ST ADDL. DISTRICT JUDGE, BAHRAICH
|
December 6, 2012 |
|
NIZAMUDDIN Vs. STATE OF U P
|
April 25, 2012 |
|
NOIDA OFFSET PRINTERS ASSOCIATION & OTHERS Vs. THE STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
NOOR HASAN Vs. STATE OF U P
|
December 6, 2012 |
|
NOOR JAHAN Vs. STATE OF U P
|
November 9, 2012 |
|
NOOR MOHAMMAD Vs. DEPATY DIRECTOR OF CONSOLIDATION
|
February 23, 2012 |
|
NOORUL SUBHA Vs. ADDITIONAL DISTICT JUDGE-I BIJNOR
|
December 6, 2012 |
|
NOTAN PRASAD SRIVASTAVA Vs. D.J., GONDA AND 2 OTHERS
|
October 15, 2012 |
|
NUSRAT ALI KHAN ALIAS NASRAT ALI KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 18, 2012 |
|
NUTAN THAKUR Vs. UDAY KUMAR VERMA SECY MINISTRY OF INFORMATION
|
May 23, 2012 |
|
NUTAN THAKUR Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN NEW DELHI
|
February 16, 2012 |
|
O.P. SHARMA Vs. STATE OF U.P.
|
May 29, 2012 |
|
OBEETEE PRIVATE LTD Vs. C I T
|
October 16, 2012 |
|
OM DUTT TYAGI Vs. STATE OF UP
|
April 20, 2012 |
|
OM KUMARI Vs. RAM DULARI
|
March 28, 2012 |
|
OM PAL Vs. STATE OF U P
|
May 28, 2012 |
|
OM PAL SINGH Vs. STATE OF U.P. & OTHERS
|
January 10, 2012 |
|
OM PRAKASH Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
OM PRAKASH Vs. ADDITIONAL DISTRICT
|
February 28, 2012 |
|
OM PRAKASH Vs. VIIITH ADDITIONAL D J
|
September 7, 2012 |
|
OM PRAKASH Vs. STATE OF U.P.
|
January 16, 2012 |
|
OM PRAKASH Vs. MOHAN LAL AND ANR.
|
February 1, 2012 |
|
OM PRAKASH Vs. ANIL KUMAR
|
October 30, 2012 |
|
OM PRAKASH AGRAWAL Vs. JAI KUMAR MISHRA AND OTHERS
|
May 30, 2012 |
|
OM PRAKASH BHARDWAJ Vs. LAL MAN SAHU
|
November 20, 2012 |
|
OM PRAKASH BIRDHARE Vs. DIST. JUDGE JHANSI AND OTHERS
|
December 5, 2012 |
|
OM PRAKASH CHAURASIYA AND ANR. Vs. THE STATE OF U.P AND ANR.
|
May 15, 2012 |
|
OM PRAKASH GOYAL Vs. RAGHVENDER VIKRAM SINGH
|
July 17, 2012 |
|
OM PRAKASH GUPTA Vs. STATE OF U P
|
August 1, 2012 |
|
OM PRAKASH JAISWAL Vs. M.P.L.L. ADARSH INTER COLLEGE THROUGH MANAGER AND OTHERS
|
August 24, 2012 |
|
OM PRAKASH PANDEY Vs. D.I.O.S., BASTI
|
May 9, 2012 |
|
OM PRAKASH SHARMA Vs. STATE OF U P
|
December 3, 2012 |
|
OM PRAKASH YADAV Vs. STATE OF U P
|
April 23, 2012 |
|
OM SHREE GANESH SAHKARI AVAS SAMITI LIMITED Vs. STATE OF U P
|
July 3, 2012 |
|
OMWATI Vs. STATE OF U P
|
October 12, 2012 |
|
ONKAR Vs. STATE OF UTTAR PRADESH
|
March 15, 2012 |
|
ONKAR MISHRA Vs. STATE OF U.P
|
October 17, 2012 |
|
ONKAR SINGH Vs. STATE OF U P
|
January 13, 2012 |
|
ONKARMAL RADHESHYAM Vs. BHARAT PETROLEUM CORPORATION LTD. AND OTHERS
|
February 23, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SOMENDRA PRATAP SINGH
|
July 26, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. RAM RATAN
|
August 24, 2012 |
|
ORIENTAL INSURANCE CO LTD , ALLD Vs. RITA SINGH AND OTHERS
|
October 18, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHUNNI LAL GUPTA AND OTHERS
|
February 23, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ANAND VIKRAM SINGH
|
October 30, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAJESH KUMAR
|
December 17, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUBHASH KUMAR
|
December 19, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VIJAYEE AND OTHERS
|
December 6, 2012 |
|
ORIENTAL INSURANCE CO. LTD., LUCKNOW, THROUGH MANAGER Vs. SMT. SHAHJAHAN AND OTHERS
|
February 24, 2012 |
|
ORIENTAL INSURANCE CO.LTD. Vs. RAM DAS & OTHERS
|
May 30, 2012 |
|
ORIENTAL INSURANCE COMPANY Vs. SAVITRI DEVI
|
October 11, 2012 |
|
ORIENTAL INSURANCE COMPANY Vs. BAL KRISHNA
|
November 21, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SUSHIL KUMAR PANDEY
|
July 5, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. VIJAY LAXMI
|
November 6, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. RIZWANA SAIDA & ORS.
|
February 22, 2012 |
|
ORIGINS ADVERTISING PRIVATE LIMITED Vs. STATE OF U.P.
|
June 1, 2012 |
|
P K KALIA Vs. STATE BANK OF INDIA
|
January 24, 2012 |
|
PADMA PANDEY Vs. STATE OF U P
|
April 6, 2012 |
|
PALAK DHARI YADAV Vs. COMMISSIONER AZAMGARH
|
July 16, 2012 |
|
PALIWAL GHLASS WORKS Vs. UNION OF INDIA
|
June 1, 2012 |
|
PALTA Vs. BOARD OF REVENUE
|
July 27, 2012 |
|
PANAROO AHIR Vs. KHEDAN SINGH
|
January 24, 2012 |
|
PANCHAM MAURYA Vs. STATE OF U.P. AND OTHERS
|
October 10, 2012 |
|
PANDIT KUNDAN LAL SHUKLA MAHAVIDYALA Vs. STATE OF U.P.
|
December 3, 2012 |
|
PANDU NAGAR H-2 SUDHAR SAMITI Vs. STATE OF U P
|
July 13, 2012 |
|
PANDU NAGAR H-2 SUDHAR SAMITI AND OTHERS Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
PANKAJ AGRAWAL Vs. UNION OF INDIA. THRU SECY., HOMES, MINISTRY, DELHI AND ORS.
|
January 16, 2012 |
|
PANKAJ CHATURVEDI Vs. KUNWAR ANANT INFRASTRUCTURAL PROJECT PVT LTD
|
May 24, 2012 |
|
PANKAJ GANGWAR Vs. KALAWATI
|
July 17, 2012 |
|
PANKAJ KUMAR SINGH Vs. REGIONAL OFFICE CBSC BOARD
|
April 13, 2012 |
|
PANKAJ VISHWAKARMA Vs. STATE OF U P
|
May 8, 2012 |
|
PANNA LAL SONKAR Vs. SWAMI NATH SINGH
|
May 14, 2012 |
|
PAPLU @ AJAY CHAUHAN Vs. STATE OF U P
|
March 30, 2012 |
|
PAPPU Vs. KAUSHAL
|
September 14, 2012 |
|
PAPPU @ AVANISH Vs. STATE OF U.P.
|
November 7, 2012 |
|
PAPPU AND OTHERS Vs. STATE OF U P AND ANOTHER
|
April 23, 2012 |
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PARAM HANS Vs. STATE OF U P
|
July 18, 2012 |
|
PARAMJIT SINGH Vs. CHIEF EXECUTIVE OFFICER, N.O.I.D.A
|
June 1, 2012 |
|
PARAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 7, 2012 |
|
PARAS Vs. UPPAR ZILADHIKARI F AND R
|
February 29, 2012 |
|
PARAS NATH SINGH Vs. SIRTAJI KUNWARI
|
April 13, 2012 |
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PARAS NATH YADAV Vs. COMMISSIONER AZAMGARH
|
March 23, 2012 |
|
PARAS NATH YADAV Vs. STATE OF U P
|
March 21, 2012 |
|
PARASH NATH AGARWAL Vs. STATE OF U P
|
April 20, 2012 |
|
PARINEETA VOHRA Vs. STATE OF U P
|
August 7, 2012 |
|
PARITOSH VARSHNEY Vs. STATE OF U P
|
May 11, 2012 |
|
PARVATI CONSTRUCTION, RAJYA PAL MITTAL Vs. ITAT AND ORS
|
January 18, 2012 |
|
PARVATI DEVI Vs. STATE OF U P
|
December 6, 2012 |
|
PARVEJ AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
PASHUPATI NATH GUPTA Vs. STATE OF U P
|
August 24, 2012 |
|
PASWARA PETROCHEM LTD Vs. DEPUTY COMMISSIONER
|
May 2, 2012 |
|
PATANJALI BAJPAI Vs. STATE OF U P
|
June 1, 2012 |
|
PAWAN KUMAR @ TAMATAR Vs. STATE OF U.P.
|
November 27, 2012 |
|
PAWAN KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
PAWAN KUMAR GUPTA Vs. STATE OF U P
|
May 17, 2012 |
|
PAWAN KUMAR KUSHWAHA Vs. STATE OF U P
|
July 20, 2012 |
|
PAWAN KUMAR SINGH Vs. STATE OF U P
|
January 2, 2012 |
|
PAWAN SAXENA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
PAWAN SINGH Vs. RAMESHWAR PRASAD SHIVHARE
|
September 9, 2012 |
|
PDAM LOCHAN & OTHERS Vs. GAON SABHA & OTHERS
|
January 12, 2012 |
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PEOPLE'S UNION FOR CIVIL LIBERTIES Vs. STATE OF U.P.THR.MINISTRY OF HOME AFFAIRS, U.P.LKO
|
October 19, 2012 |
|
PHOOL CHAND Vs. DIRECTOR OF CONSOLIDATION
|
June 1, 2012 |
|
PHOOL CHAND Vs. J.D.C.,ALLAHABAD CAMP AT FATEHPUR AND OTHERS
|
June 1, 2012 |
|
PHOOL DAS Vs. ADDL.COLLECTOR, SAHARANPUR
|
April 23, 2012 |
|
PHOOL SINGH Vs. STATE OF U P
|
February 10, 2012 |
|
PHOOLMATI Vs. STATE OF U.P. THROUGH PRN. SECY. MINOR IRRIGATION & RURAL
|
January 12, 2012 |
|
PHOOLPATI Vs. STATE OF U.P.
|
May 9, 2012 |
|
PHULWARI Vs. STATE OF U P
|
December 3, 2012 |
|
PINKI Vs. STATE OF U P
|
May 14, 2012 |
|
PINTU ALIAS RAJU SINGH Vs. STATE OF U P
|
January 30, 2012 |
|
PINTU CHAUHAN @ SURYA PRATAP Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
PIONEER GLASS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2012 |
|
PIYUSH GUPTA Vs. SUMAN
|
May 8, 2012 |
|
PIYUSH KUMAR Vs. STATE OF U P
|
March 27, 2012 |
|
PIYUSH KUMAR SRIVASTAVA Vs. STATE OF U P
|
February 10, 2012 |
|
POHAP SINGH RAJPOOT Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
POLYTECH PAINTS Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
January 5, 2012 |
|
POOJA MALHOTRA Vs. PANKAJ MALHOTRA
|
May 10, 2012 |
|
POONAM COAL SUPPLIERS Vs. STATE OF U P.
|
April 18, 2012 |
|
POONAM JAISWAL Vs. SUNEET AGRAWAL
|
May 10, 2012 |
|
POONAM TIWARI Vs. STATE OF U P
|
May 30, 2012 |
|
POORAN CHANDRA Vs. VITH A.D.J. & OTHERS.
|
November 1, 2012 |
|
POORAN LAL SONKAR Vs. POORAN LAL SONKAR FATHER
|
May 10, 2012 |
|
PRABHA AWASTHI Vs. NOIDA PRADHIKARAN
|
July 31, 2012 |
|
PRABHA GOYAL Vs. STATE OF U P
|
September 28, 2012 |
|
PRABHAKAR DWIVEDI Vs. STATE OF U P
|
January 11, 2012 |
|
PRABHAT KUMAR SINGH Vs. STATE OF U P
|
May 17, 2012 |
|
PRABHAWATI Vs. CHAMPA DEVI
|
July 16, 2012 |
|
PRABHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 19, 2012 |
|
PRABHU DAYAL Vs. BOARD OF REVENUE
|
March 2, 2012 |
|
PRABHU DAYAL GUPTA Vs. RAJENDRA NARAYAN JAISWAL
|
December 19, 2012 |
|
PRABHU NARAIN PATEL Vs. UNION OF INDIA
|
July 26, 2012 |
|
PRABHU NATH PANDEY Vs. SRI JOKHU RAM, DIRECTOR OF AGRICULTURE LKO. AND ANOTHER
|
January 18, 2012 |
|
PRADEEP JAIN Vs. URMILA DEVI
|
March 13, 2012 |
|
PRADEEP JAIN (DEAD) THROUGH L.RS. Vs. JUDGE, SMALL CAUSE COURT, MEERUT AND OTHERS
|
November 7, 2012 |
|
PRADEEP KUMAR Vs. UNIVERSITY GRANT COMMISSION
|
December 12, 2012 |
|
PRADEEP KUMAR Vs. DISTRICT JUDGE
|
July 13, 2012 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
December 21, 2012 |
|
PRADEEP KUMAR Vs. STATE OF U.P. & ANR.
|
March 12, 2012 |
|
PRADEEP KUMAR AGARWAL Vs. STATE OF U P
|
January 6, 2012 |
|
PRADEEP KUMAR AND AOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
PRADEEP KUMAR DWIVEDI Vs. UNION OF INDIA
|
January 13, 2012 |
|
PRADEEP KUMAR DWIVEDI Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
|
January 13, 2012 |
|
PRADEEP KUMAR GARG Vs. ANIL KUMAR GARG
|
February 9, 2012 |
|
PRADEEP KUMAR RAI Vs. STATE OF U P
|
August 23, 2012 |
|
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P
|
July 27, 2012 |
|
PRADEEP KUMAR VERMA Vs. STATE OF U P & OTHERS
|
October 19, 2012 |
|
PRADEEP SHUKLA Vs. STATE OF U P
|
August 30, 2012 |
|
PRADHAN SINGH Vs. STATE OF U P
|
April 27, 2012 |
|
PRAGI LAL Vs. STATE OF U P
|
November 8, 2012 |
|
PRAHLAD Vs. SURAJ PAL
|
May 2, 2012 |
|
PRAHLAD KUMAR Vs. SIDDNATH
|
December 20, 2012 |
|
PRAKASH CHAND RAWAT Vs. RAJEEV KUMAR UPADHYAY
|
May 1, 2012 |
|
PRAKASH CHANDRA GOENKA Vs. STATE OF U P
|
December 20, 2012 |
|
PRAKASH RAMDEO JAISWAL Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
October 1, 2012 |
|
PRAKASH SARAN SINHA Vs. STATE OF U.P.
|
February 22, 2012 |
|
PRAKASH TEWARI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 19, 2012 |
|
PRAMESH KUMAR GAUTAM & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
March 1, 2012 |
|
PRAMOD CHANDRA PANDEY Vs. STATE OF U P
|
July 5, 2012 |
|
PRAMOD KAHAR Vs. STATE OF U P
|
April 17, 2012 |
|
PRAMOD KUMAR Vs. STATE OF U P
|
August 28, 2012 |
|
PRAMOD KUMAR Vs. STATE OF U P THR.PRIN SECY LAW DEPT. CIVIL SECTT.LKO
|
January 13, 2012 |
|
PRAMOD KUMAR Vs. STATE OF U P
|
January 19, 2012 |
|
PRAMOD KUMAR Vs. STATE OF U P
|
November 6, 2012 |
|
PRAMOD KUMAR BADONIA Vs. STATE OF U P
|
March 14, 2012 |
|
PRAMOD KUMAR GUPTA AND OTHERS Vs. SURESH CHAND GUPTA
|
August 7, 2012 |
|
PRAMOD KUMAR IN RE W.P.NO. 664 S/B 1999 {NOW SINGLE} Vs. STATE OF U.P.THROUGH PRIN SECY HOME AND 1 ORS. {STATE}
|
February 8, 2012 |
|
PRAMOD KUMAR KUSHWAHA Vs. STATE OF U.P. & OTHERS
|
July 20, 2012 |
|
PRAMOD KUMAR MAURYA Vs. STATE OF U P
|
October 10, 2012 |
|
PRAMOD KUMAR PRAJAPATI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
PRAMOD KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
July 9, 2012 |
|
PRAMOD KUMAR SINGH PONIA Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
|
March 22, 2012 |
|
PRAMOD KUMAR YADAV Vs. STATE OF U P
|
October 9, 2012 |
|
PRAMOD RAI Vs. STATE OF U P
|
September 4, 2012 |
|
PRANAV BHARDWAJ Vs. STATE OF U P
|
July 31, 2012 |
|
PRASANNA KUMAR DASH Vs. STATE OF U P
|
September 16, 2012 |
|
PRASANT KUMAR SINGH Vs. VICE CHANCELLOR GAUTAM BUDDH TECHNICAL UNIVERSITY LUCKNOW
|
March 21, 2012 |
|
PRASHANT KUMAR KATIYAR Vs. STATE OF U P
|
December 19, 2012 |
|
PRATAP NARAN CHADDHA Vs. STATE OF U P
|
March 12, 2012 |
|
PRATAP PUNDIR Vs. STATE OF U P
|
November 21, 2012 |
|
PRATAP SINGH Vs. STATE OF U P
|
July 6, 2012 |
|
PRATAP SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
PRATHVI RAJ SHARMA Vs. STATE OF U P
|
April 13, 2012 |
|
PRATHVI SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
PRATIMA BHARDWAJ Vs. STATE OF U P
|
February 13, 2012 |
|
PRAVEEN CHANCHAL Vs. STATE OF U P
|
September 3, 2012 |
|
PRAVEEN KUMAR Vs. STATE OF U.P.
|
January 12, 2012 |
|
PRAVEEN UPADHYAY Vs. STATE OF U.P.
|
May 16, 2012 |
|
PRAVIN KASANA Vs. STATE OF U P
|
November 5, 2012 |
|
PRAYAG UDYOG P. LTD Vs. UNION OF INDIA
|
May 31, 2012 |
|
Preeta Jain and another Vs. Union of India Through Secretary Deft.of Company Affairs, New Delhi and Others
|
January 30, 2012 |
|
PREETAM SINGH Vs. STATE OF U P
|
July 31, 2012 |
|
PREETI JAIN Vs. UNION OF INDIA
|
January 30, 2012 |
|
PREETI NURSING HOME Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 24, 2012 |
|
PREETI SETH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
PREETI YADAV Vs. B. HANUMAIYYA. UP KUL PATI AND ANR.
|
January 12, 2012 |
|
PREM CHAND YADAV Vs. UNION OF INDIA
|
March 2, 2012 |
|
PREM CHANDRA Vs. STATE OF U.P.
|
November 1, 2012 |
|
PREM DAS Vs. STATE OF U.P
|
September 21, 2012 |
|
PREM HEAVY ENGINEERING WORKS Vs. CESTAT
|
July 25, 2012 |
|
PREM JYOTI Vs. SUSHILA GOEL
|
August 8, 2012 |
|
PREM KUMAR GUPTA Vs. KISHOR KUMAR GUPTA AND ANOTHER
|
October 10, 2012 |
|
PREM LATA Vs. DIRECTOR OF CONSOLIDATION
|
October 5, 2012 |
|
PREM LATA Vs. IV A.D.J., JHANSI
|
May 1, 2012 |
|
PREM NARAYAN SINGH Vs. STATE OF U P
|
August 28, 2012 |
|
PREM PRAKASH SHARMA Vs. STATE OF U.P. AND OTHERS
|
March 16, 2012 |
|
PREM RANI SRIVASTAVA Vs. RENT CONTROL & EVICTION OFFICER, GORAKHPUR & OTHERS
|
December 4, 2012 |
|
PREM SHANKAR SHARMA Vs. STATE OF U P
|
October 12, 2012 |
|
PREM SHANKER LAL SRIVASTAVA Vs. UNION BANK OF INDIA
|
November 1, 2012 |
|
PREM SINGH Vs. XIITH ADDL DISTRICT JUDGE
|
January 3, 2012 |
|
PREM SINGH Vs. UNION OF INDIA
|
March 26, 2012 |
|
PREM SINGH Vs. STATE OF U.P.
|
December 6, 2012 |
|
PREMA DEVI Vs. STATE OF U P
|
July 6, 2012 |
|
PREMA DEVI Vs. STATE OF UTTAR PRADESH
|
September 18, 2012 |
|
PREMA NAND RASTOGI Vs. STATE OF U.P. AND OTHERS
|
September 28, 2012 |
|
PREMVEER Vs. STATE OF U P
|
January 19, 2012 |
|
PREMWATI Vs. STATE OF U.P. & ANOTHER
|
January 13, 2012 |
|
PREMWATI Vs. SHOHANPAL SINGH
|
July 13, 2012 |
|
PRINCE INDUSTRIES Vs. COMMISSIONER, COMMERCIAL TAX
|
May 15, 2012 |
|
PRINCIPAL BABU DASHRATH SINGH INTER COLLEGE Vs. STATE OF U P
|
July 6, 2012 |
|
PRINCIPAL BOYS' HIGH SCHOOL AND COLLEGE/HOLY TRINITY SCHOOL CHURCH LANE ALLAHABAD Vs. STATE
|
April 3, 2012 |
|
PRINCIPAL BUNDELKHAND Vs. STATE OF U P
|
July 2, 2012 |
|
PRINCIPAL INTERMEDIATE COLLEGE Vs. STATE OF U P
|
April 3, 2012 |
|
PRIYANKA SINGH Vs. DISTRICT JUDGE JAUNPUR
|
March 12, 2012 |
|
PRIYANSHU AGRAWAL Vs. STATE OF U P
|
April 12, 2012 |
|
PROF. SALAHUDDIN QURESHI Vs. SMT. NASIM AIJAZ
|
August 23, 2012 |
|
PUBLIC CARRIERS OWNERS ASSOCIATION NADRAI GATE Vs. SATYA PRAKASH
|
May 11, 2012 |
|
PUNAM SINGH Vs. STATE OF U P
|
November 8, 2012 |
|
PUNJAB NATIONAL BANK Vs. STATE OF U P
|
September 28, 2012 |
|
PUNJAB NATIONAL BANK, LUCKNOW THR. ITS REGIONAL MANAGER Vs. BHARAT SEWA SANSTHAN THR. IST REGIONAL MANAGER
|
September 21, 2012 |
|
PUPPI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
PURAN LAL Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND OTHERS
|
January 19, 2012 |
|
PURSHOTTAM Vs. STATE OF U.P. AND OTHERS
|
August 14, 2012 |
|
PURSHOTTAM KUMAR PANDEY Vs. STATE OF U.P.
|
November 6, 2012 |
|
PURUSHOTTAM RAM Vs. STATE OF U.P. AND ORS.
|
November 27, 2012 |
|
PURUSHOTTAM YADAV Vs. STATE OF U P
|
May 15, 2012 |
|
PUSHPA Vs. STATE OF U.P.
|
April 30, 2012 |
|
PUSHPA AGRAWAL Vs. INSURANCE OMBUDSMAN
|
April 25, 2012 |
|
PUSHPA DEVI Vs. STATE OF U P
|
July 20, 2012 |
|
PUSHPA DEVI Vs. STATE OF U P
|
August 1, 2012 |
|
PUSHPA DEVI KESARWANI Vs. STATE OF U P
|
March 12, 2012 |
|
PUSHPA PATHAK Vs. STATE OF U P
|
June 20, 2012 |
|
PUSHPA VIJPAYEE Vs. NAGAR AYUKT, NAGAR NIGAM, LUCKNOW AND OTHERS
|
January 31, 2012 |
|
PUSHPAWATI DEVI Vs. STATE OF U P
|
March 2, 2012 |
|
PUSHPENDRA KUMAR GUPTA Vs. U.P. COOP. DAIRY FEDERATION AND MILK UNION AND ANO.
|
January 13, 2012 |
|
PUTAN SINGH & 5 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
|
January 18, 2012 |
|
PUTANNI RAWAT Vs. THE STATE OF U.P. THRU PRINCIPAL SECY., HOME DEPTT. AND ANR.
|
January 11, 2012 |
|
PUTTI LAL Vs. STATE OF U.P.THROUGH PRIN. SECY. REVENUE LKO. AND ORS.
|
January 5, 2012 |
|
PYARE RAM Vs. STATE OF U.P.
|
February 7, 2012 |
|
QADIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
QAMRUL ISLAM Vs. STATE OF U P
|
May 11, 2012 |
|
QMAR LAIQ SIDDIQUI Vs. THE STATE OF U.P.
|
January 12, 2012 |
|
R B SAXENA Vs. UNION OF INDIA
|
January 3, 2012 |
|
R K DIXIT Vs. STATE OF U P
|
January 4, 2012 |
|
R K KUNJAR Vs. UNION OF INDIA
|
February 8, 2012 |
|
R N MISHRA Vs. ADMINISTRATION U P
|
April 24, 2012 |
|
R.K. VERMA Vs. RAMAN KUMAR AND OTHERS
|
January 16, 2012 |
|
R.K.Kunjar Vs. Union of India and Others
|
February 8, 2012 |
|
R.P. SINGH Vs. UNION OF INDIA
|
January 10, 2012 |
|
R.P. YADAV(DR.) Vs. D.K. SHARMA
|
March 13, 2012 |
|
R.V.NORTHLAND INSTITUTE Vs. STATE OF U P
|
September 25, 2012 |
|
RACHNA JAIN Vs. STATE OF U P
|
August 30, 2012 |
|
RADHA DEVI Vs. SPECIAL JUDGE GHAZIPUR
|
December 5, 2012 |
|
RADHE SHYAM SAXENA Vs. STATE OF U P
|
June 1, 2012 |
|
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
February 3, 2012 |
|
RADHEY SHYAM Vs. STATE OF U P
|
May 15, 2012 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
May 3, 2012 |
|
RADHEY SHYAM Vs. STATE OF U.P.
|
March 13, 2012 |
|
RADHEY SHYAM & OTHERS Vs. STATE OF U.P. & OTHERS
|
February 28, 2012 |
|
RADHEY SHYAM DWIVEDI Vs. DEPUTY DIRECTOR,EDUCATION
|
February 17, 2012 |
|
RADHEY SHYAM KUSHWAHA Vs. APPAR DISTRICT JUDGE AND ORS.
|
August 23, 2012 |
|
RADHEY SHYAM MAURYA Vs. STATE OF U P
|
May 14, 2012 |
|
RADHEY SHYAM MAURYA Vs. STATE OF U P
|
May 2, 2012 |
|
RADHEY SHYAM MAURYA Vs. STATE OF U P
|
May 1, 2012 |
|
RADHEY SHYAM MISHRA Vs. STATE OF U P
|
January 10, 2012 |
|
RAFI ULLAH (DECEASED) AND OTHERS Vs. CIVIL JUDGE (S.D.), BASTI AND ANOTHER
|
December 3, 2012 |
|
RAGHUBANSH BIHARI JAUHARI Vs. STATE OF U.P.
|
February 7, 2012 |
|
RAGHUBAR Vs. STATE
|
September 21, 2012 |
|
RAGHUBIR SARAN DEGREE Vs. STATE OF U P
|
March 27, 2012 |
|
RAGHUNANDAN SINGH @ GUDDU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
RAGHUNATH INTERNATIONAL LTD Vs. UNION OF INDIA
|
May 21, 2012 |
|
RAGHUNATH SINGH Vs. STATE OF U P
|
May 11, 2012 |
|
RAGHURAJ & OTHERS Vs. SMT. JWALAMUKHI
|
February 9, 2012 |
|
RAGHURAJ BAHADUR Vs. STATE OF U P
|
September 5, 2012 |
|
RAGHURAJ SINGH Vs. STATE OF U P
|
July 12, 2012 |
|
RAGHUVEER SINGH RAWAT Vs. STATE
|
January 6, 2012 |
|
RAGHVENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
April 25, 2012 |
|
RAGHVENDRA MANI TRIPATHI Vs. COMMISSIONER COMMERCIAL TAX GOMTI NAGAR LKO
|
September 14, 2012 |
|
RAGHVENDRA TEWARI Vs. PRESIDING OFFICER
|
September 19, 2012 |
|
RAHAMATULLAH Vs. S.D.M./RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
November 23, 2012 |
|
RAHIMAN Vs. HASIBUL HASAN
|
May 7, 2012 |
|
RAHUL Vs. STATE OF U.P.
|
January 13, 2012 |
|
RAHUL ALIAS BHURA Vs. STATE OF U P
|
January 25, 2012 |
|
RAHUL DHOBI Vs. STATE OF U P
|
October 10, 2012 |
|
RAHUL GUPTA Vs. STATE OF U P
|
September 11, 2012 |
|
RAHUL KUMAR SINGH Vs. STATE
|
April 5, 2012 |
|
RAI RAVINDRA KISHORE SRIVASTAVA Vs. STATE OF U.P.
|
May 8, 2012 |
|
RAIS AHMAD Vs. STATE OF U.P. THROUGH SECRETARY INTERMEDIATE EDUCATION CIVIL SECRETARIAT, LUCKNOW AND OTHERS
|
July 12, 2012 |
|
RAJ BAHADUR Vs. COLLECTOR/D D C
|
August 29, 2012 |
|
RAJ BAHADUR MALI Vs. STATE BANK OF INDIA MAIN BRANCH
|
January 10, 2012 |
|
RAJ BAHADUR UPADHYAY Vs. STATE OF U P
|
July 5, 2012 |
|
RAJ BALI SINGH Vs. RADHIKA PRASAD
|
February 13, 2012 |
|
RAJ DEO Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
RAJ DULARI SHRIVASTAVA Vs. GIRJA SHANKER DIXIT
|
March 27, 2012 |
|
RAJ DUTT TIWARI S/O KISHUN DUTT TIWARI Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME
|
September 26, 2012 |
|
RAJ KISHORE AND OTHERS Vs. VTH A.D.J. AND OTHERS
|
October 31, 2012 |
|
RAJ KUMAR Vs. CENTRAL ADMINISTRATION TRIBUNAL
|
May 8, 2012 |
|
RAJ KUMAR Vs. COMMISSINER JHANSI DIVISION JHANSI
|
February 3, 2012 |
|
RAJ KUMAR @ RAJU AND ANOTHER Vs. AJAY PAL SINGH AND ANOTHER
|
December 13, 2012 |
|
RAJ KUMAR CHUDHARY Vs. STATE OF U P
|
March 15, 2012 |
|
RAJ KUMAR GAUTAM Vs. STATE OF U P
|
May 14, 2012 |
|
RAJ KUMAR MAKHIJA Vs. S K AND CO
|
August 7, 2012 |
|
RAJ KUMAR PANDEY & OTHERS Vs. STATE OF U.P. THRU ITS PRIN SECY IRRIGATION DEPTT LKO & ORS.
|
February 8, 2012 |
|
RAJ KUMAR SINGH Vs. LUCKNOW UNIVERSITY THRU V.C. & 4 ORS.
|
July 12, 2012 |
|
RAJ KUMAR SINGH Vs. STATE OF U P
|
September 18, 2012 |
|
RAJ KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
December 10, 2012 |
|
RAJ KUMAR SINGH BHADOURIA Vs. SATYA MOHAN PANDEY
|
April 13, 2012 |
|
RAJ KUMAR VERMA Vs. STATE OF U P
|
April 23, 2012 |
|
RAJ KUMARI SHARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
RAJ NARAIN Vs. RAMA DEVI
|
April 30, 2012 |
|
RAJ NARAIN DUBEY Vs. ADDITIONAL DISTRICT JUDGE, UNNAO
|
July 19, 2012 |
|
RAJ NARAYAN SINGH Vs. STATE OF U P
|
September 19, 2012 |
|
RAJ PAL SINGH Vs. STATE OF U P
|
December 6, 2012 |
|
RAJ PUSHWANI Vs. STATE OF U.P. & ANOTHER
|
January 13, 2012 |
|
RAJ RANI Vs. STATE OF U P
|
January 18, 2012 |
|
RAJ SHEKHAR Vs. KANPUR KSHETRAY GRAMIN BANK
|
November 26, 2012 |
|
RAJ SINGH Vs. STATE OF U P
|
December 17, 2012 |
|
RAJ VEER SINGH Vs. STATE OF U.P.
|
December 17, 2012 |
|
RAJA BABU SHARMA Vs. STATE OF U P
|
March 14, 2012 |
|
RAJA BHAIYA Vs. STATE OF U P
|
October 19, 2012 |
|
Raja Ram Vs. D.D.C., Banda and others
|
January 9, 2012 |
|
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
|
January 9, 2012 |
|
RAJA RAM Vs. STATE OF U P
|
October 31, 2012 |
|
RAJA RAM AND ANOTHER Vs. BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS
|
January 12, 2012 |
|
RAJA RAM AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4 AND ANOTHER
|
February 14, 2012 |
|
RAJA RAM RAWAT Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
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RAJA RAM SHARMA Vs. DISTRICT JUDGE BUDAUN
|
February 23, 2012 |
|
RAJA RAM TRIPATHI Vs. STATE OF U P
|
July 4, 2012 |
|
RAJA RAM YADAV AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
RAJA SINGH Vs. STATE OF U P
|
August 22, 2012 |
|
RAJAN KUNDRA Vs. STATE OF U P
|
December 18, 2012 |
|
RAJAT LAL Vs. COMMISSIONER OF INCOME TAX
|
October 4, 2012 |
|
RAJBALA Vs. STATE OF U P
|
October 18, 2012 |
|
RAJBALI LAL Vs. STATE OF U P
|
April 19, 2012 |
|
RAJDEO AND ANOTHER Vs. SURYA NARAIN AND OTHERS
|
January 5, 2012 |
|
RAJEEV Vs. STATE OF U P
|
August 7, 2012 |
|
RAJEEV GUPTA Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
RAJEEV KIRAN Vs. STATE OF U P
|
September 18, 2012 |
|
RAJEEV KUMAR Vs. INDRA KUMAR AGRAWAL
|
October 30, 2012 |
|
RAJEEV KUMAR Vs. ADDITIONAL DISTRICT JUDGE,COURT NO 4 AND OTHERS
|
April 2, 2012 |
|
RAJEEV KUMAR & OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 12, 2012 |
|
RAJEEV KUMAR SINGH Vs. STATE OF U P
|
May 31, 2012 |
|
RAJEEV MOHAN Vs. C A T ALLAHABAD
|
April 13, 2012 |
|
RAJEEV SETHI Vs. SHIV SHANKAR AGARWAL
|
March 21, 2012 |
|
RAJEEV SHUKLA Vs. STATE OF U P
|
May 24, 2012 |
|
RAJEEV VARSHNEY Vs. RENT CONTROL EVICTION
|
August 9, 2012 |
|
RAJENDRA Vs. BHIKKHAN
|
January 11, 2012 |
|
RAJENDRA Vs. GAUTAM
|
May 14, 2012 |
|
RAJENDRA DEO PANDEY Vs. STATE OF U P
|
January 6, 2012 |
|
RAJENDRA KUMAR Vs. RAM KRISHNA LADDHA AND ANR.
|
January 30, 2012 |
|
RAJENDRA KUMAR AGARWAL Vs. KRISHNA GOPAL
|
August 31, 2012 |
|
RAJENDRA KUMAR BAJPAI Vs. SHAILESH KUMAR SHUKLA
|
September 17, 2012 |
|
RAJENDRA KUMAR BHOJWANI @ RAJA Vs. JUDGE SMALL CAUSES COURT SITAPUR
|
September 17, 2012 |
|
RAJENDRA KUMAR DWIVEDI Vs. COMMISSIONER OF INCOME TAX KANPUR
|
August 24, 2012 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF U P
|
September 14, 2012 |
|
RAJENDRA KUMAR SHUKLA Vs. STATE OF U.P. & OTHERS
|
March 2, 2012 |
|
RAJENDRA KUMAR SHUKLA Vs. EHTAMAD AHMAD
|
July 31, 2012 |
|
RAJENDRA PAL SINGH Vs. COMMISSIONER AGRA DIVISION
|
April 23, 2012 |
|
RAJENDRA PAL SINGH Vs. BHARAT SANCHAR NIGAM LTD. AND OTHERS
|
September 14, 2012 |
|
RAJENDRA PANDIT Vs. STATE OF U P
|
September 3, 2012 |
|
RAJENDRA PANWAR Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
|
March 2, 2012 |
|
RAJENDRA PRAKASH SINGH Vs. STATE OF U.P.
|
December 19, 2012 |
|
RAJENDRA PRASAD Vs. JAMIL AHMAD AND OTHERS
|
May 14, 2012 |
|
RAJENDRA PRASAD MISHRA Vs. STATE OF U P
|
July 6, 2012 |
|
RAJENDRA PRASAD NISHAD Vs. STATE OF U.P
|
October 16, 2012 |
|
RAJENDRA PRASAD SRIVASTAVA & 4 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. SECONDARY EDU. LKO. & ORS.
|
March 12, 2012 |
|
RAJENDRA PRASAD UPADHYAYA Vs. STATE OF U P THROUGH PRIN SECY IRRIGATION LKO
|
March 29, 2012 |
|
RAJENDRA RAI & OTHERS Vs. SHASHI KANT AGARWAL & ANOTHER
|
January 13, 2012 |
|
RAJENDRA SHANKER SHAH Vs. SUNEETA DEVI
|
January 31, 2012 |
|
RAJENDRA SHUKLA Vs. STATE OF U P
|
November 5, 2012 |
|
RAJENDRA SINGH Vs. STATE OF U.P. AND ANR.
|
January 11, 2012 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
April 19, 2012 |
|
RAJENDRA SINGH Vs. CHANCHANL KUMAR TIWARI, SECRETARY, FOREST DEPTT. & OTHERS
|
February 2, 2012 |
|
RAJENDRA SINGH Vs. STATE OF U.P. & OTHERS
|
February 1, 2012 |
|
RAJENDRA SINGH Vs. MATHURA VRINDAVAN
|
June 12, 2012 |
|
RAJENDRA SINGH CHHONKAR Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT
|
March 15, 2012 |
|
RAJENDRA TIWARI Vs. STATE OF U P & OTHERS
|
February 14, 2012 |
|
RAJENDRA TYAGI Vs. STATE OF U P
|
November 8, 2012 |
|
RAJESH Vs. STATE OF U P
|
October 12, 2012 |
|
RAJESH Vs. STATE OF U.P
|
October 15, 2012 |
|
RAJESH GIRI Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
RAJESH JAISWAL Vs. AMIT SHYAM
|
December 10, 2012 |
|
RAJESH JAISWAL Vs. AMIT SHYAM
|
December 18, 2012 |
|
RAJESH KUMAR Vs. QREJENDRA KUMAR SAXENA
|
December 5, 2012 |
|
RAJESH KUMAR Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
RAJESH KUMAR Vs. ADDL COMMISSIONER
|
August 29, 2012 |
|
RAJESH KUMAR Vs. STATE OF U P
|
February 10, 2012 |
|
RAJESH KUMAR Vs. STATE OF U P
|
January 25, 2012 |
|
RAJESH KUMAR Vs. STATE OF U P
|
July 10, 2012 |
|
RAJESH KUMAR Vs. STATE OF U P
|
March 21, 2012 |
|
RAJESH KUMAR Vs. CHAMAN LAL
|
April 6, 2012 |
|
RAJESH KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
RAJESH KUMAR MEENA Vs. CHAIRMAN, CENTRAL RECRUITMENT COMMITTEE AND ORS.
|
January 20, 2012 |
|
RAJESH KUMAR MISHRA Vs. STATE OF U P
|
August 28, 2012 |
|
RAJESH KUMAR MISRA Vs. STATE OF U.P. THROUGH THE SECRETARY
|
December 4, 2012 |
|
RAJESH KUMAR NISHAD Vs. STATE OF U P
|
March 20, 2012 |
|
RAJESH KUMAR RAICHANDANI Vs. RANG NATH PANDEY AND OTHERS
|
November 26, 2012 |
|
RAJESH KUMAR S/O RAGHUBIR PRASAD Vs. STATE OF U.P.
|
December 21, 2012 |
|
RAJESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 4, 2012 |
|
RAJESH KUMAR SINGH Vs. STATE OF U P
|
June 28, 2012 |
|
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
October 11, 2012 |
|
RAJESH KUMAR SUMAN Vs. HARDEEP CHAND AND ANOTHER
|
March 14, 2012 |
|
RAJESH KUMAR TRIPATHI ALIAS SONU Vs. SANNI SHABA ENTERPRISES
|
July 17, 2012 |
|
RAJESH MAURYA Vs. STATE OF U.P.
|
January 13, 2012 |
|
RAJESH RATHORE Vs. STATE OF U P
|
August 18, 2012 |
|
RAJESH RAWAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 23, 2012 |
|
RAJESH SAXENA Vs. STATE OF U P THRU ITS SECRETARY INDUSTRIES DEPTT
|
April 25, 2012 |
|
RAJESH SON OF SRI OMKAR,R/O VILLAGE-MAMOORGANJ Vs. RAJENDRA SON OF SRI BHUMI RAJ DHIMAR
|
December 21, 2012 |
|
RAJESH SRIVASTAVA Vs. Y P KHARE ALIAS Y N KHARE
|
January 23, 2012 |
|
RAJESHWAR SINGH Vs. STATE OF U.P
|
May 10, 2012 |
|
RAJESHWARI Vs. STATE OF U P
|
October 16, 2012 |
|
RAJISHTHAN INTER COLLEGE THRU PRINCIPAL LAXMAN PRASAD SHARMA Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
RAJIV RANJAN Vs. STATE OF U.P.
|
July 9, 2012 |
|
RAJJAB ALI Vs. STATE OF U P
|
March 12, 2012 |
|
RAJJAB ALI Vs. ZILA PANCHAYAT,SULTANPUR
|
July 20, 2012 |
|
RAJJAN Vs. STATE OF U P
|
April 26, 2012 |
|
RAJJU PATHAK ALIAS RAJ KUMAR Vs. STATE OF U P
|
April 6, 2012 |
|
RAJKUMARI Vs. UPPER AYUKT
|
September 13, 2012 |
|
RAJNEESH KUMAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
RAJNI MISHRA Vs. KANTA PRASAD AGRAWAL
|
June 1, 2012 |
|
RAJPAL SINGH Vs. STATE OF U P
|
August 31, 2012 |
|
RAJPATI Vs. ASHARAM
|
March 13, 2012 |
|
RAJSHREE JEWELLERS Vs. ASSTT COMMISSIONER, COMMERCIAL TAX AND OTHERS
|
May 1, 2012 |
|
RAJU KASHYAP Vs. RADHA RAMAN GUPTA AND ORS.
|
August 27, 2012 |
|
RAJU S/O JANKI YADAV Vs. STATE OF UP
|
May 8, 2012 |
|
RAJU SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
RAJUWA Vs. STATE OF U P AND OTHERS
|
April 24, 2012 |
|
RAJVEER Vs. STATE OF U.P.
|
August 15, 2012 |
|
RAJVEER SINGH JUREL Vs. STATE OF U P
|
April 26, 2012 |
|
RAJVEER TRIMAL YADAV Vs. STATE OF UTTAR PRADESH
|
October 15, 2012 |
|
RAJVIR SINGH BATH Vs. STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF PERSONNEL & ORS.
|
January 25, 2012 |
|
RAJWANT SINGH Vs. STATE OF U.P. THRU PRIN. SECY. HIGHER EDUCATION
|
April 24, 2012 |
|
RAKESH Vs. STATE OF U P
|
April 13, 2012 |
|
RAKESH Vs. STATE OF U P
|
September 28, 2012 |
|
RAKESH AWASTHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
RAKESH BANSAL Vs. STATE OF U P
|
April 30, 2012 |
|
RAKESH CHANDRA Vs. STATE OF U.P.
|
November 30, 2012 |
|
RAKESH CHANDRA SAHU Vs. U P JAL NIGAM
|
December 19, 2012 |
|
RAKESH CHANDRA SHUKLA Vs. UNION OF INDIA
|
February 16, 2012 |
|
RAKESH CHANDRA SHUKLA Vs. UNION OF INDIA
|
April 6, 2012 |
|
RAKESH DHAR TRIPATHI Vs. STATE OF U P
|
February 21, 2012 |
|
RAKESH GUPTA Vs. HARISH CHAND GANDHI
|
July 3, 2012 |
|
RAKESH JAISWAL Vs. STATE OF U P
|
January 25, 2012 |
|
RAKESH KUMAR Vs. STATE OF U P
|
February 28, 2012 |
|
RAKESH KUMAR Vs. STATE OF U P
|
August 14, 2012 |
|
RAKESH KUMAR Vs. STATE OF U P
|
December 18, 2012 |
|
RAKESH KUMAR & OTHERS Vs. ASHOK KUMAR & ANOTHER
|
January 9, 2012 |
|
RAKESH KUMAR AGARWAL Vs. RAMA AGARWAL
|
June 1, 2012 |
|
RAKESH KUMAR GUPTA Vs. BOARD OF REVENUE
|
December 17, 2012 |
|
RAKESH KUMAR SAXENA Vs. SMT. SHRIDEVI AND ANR.
|
May 17, 2012 |
|
RAKESH KUMAR SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. FOOD AND DRUGS GOVT. O
|
January 13, 2012 |
|
RAKESH KUMAR SRIVASTAVA Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT
|
July 31, 2012 |
|
RAKESH KUMAR TRIPATHI Vs. STATE OF U P AND OTHERS
|
July 26, 2012 |
|
RAKESH KUMAR YADAV Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
RAKESH KUSHWAHA Vs. STATE OF U P
|
August 23, 2012 |
|
RAKESH RATNAKAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
RAKESH SINGH Vs. STATE OF U P
|
August 9, 2012 |
|
RAKESH VARMA Vs. STATE OF U P AND ANOTHER
|
February 22, 2012 |
|
RAKESH VERMA Vs. MOHD. RIZVAN
|
December 19, 2012 |
|
RAKSHPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
February 14, 2012 |
|
RAM ACHAL YADAV Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
RAM ADHAR Vs. ADDITIONAL COMMISSIONER FAIZABAD
|
January 19, 2012 |
|
RAM ADHAR RAM Vs. STATE OF U P
|
May 31, 2012 |
|
RAM ADHAR RAO Vs. STATE OF U P136
|
November 21, 2012 |
|
RAM ADHAR RAWAT Vs. STATE OF U.P.
|
April 30, 2012 |
|
RAM ALIAS BHALU Vs. STATE OF U P
|
February 22, 2012 |
|
RAM ASHEESH MAURYA Vs. STATE OF U P
|
August 29, 2012 |
|
RAM ASHISH Vs. STATE OF U P
|
September 7, 2012 |
|
RAM ASHRAY YADAV Vs. STATE OF U.P.
|
May 16, 2012 |
|
RAM ASREY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
RAM AUTAR Vs. RAMDAS KATIYAR
|
November 1, 2012 |
|
RAM AUTAR Vs. STATE OF U P
|
December 20, 2012 |
|
RAM AUTAR AGARWAL Vs. COMMISSIONER OF INCOME TAX ALLD
|
September 13, 2012 |
|
RAM AUTAR S/O BABU RAM Vs. STATE OF U.P.
|
December 20, 2012 |
|
RAM AVTAR Vs. DY DIRECTOR OF CONSOLIDATION
|
August 17, 2012 |
|
RAM AVTAR RAIKWAR Vs. RAM PYARE TIWARI ALIAS CHUNU BADWA TIWARI
|
August 22, 2012 |
|
RAM AVTAR VERMA & OTHERS Vs. A.C.M.I./DELEGATED AUTHORITY & OTHERS
|
November 6, 2012 |
|
RAM AWADH SINGH Vs. STATE OF U.P.
|
November 1, 2012 |
|
RAM AWADH YADAV & ANOTHER Vs. STATE OF U.P. THROUGH PRIN. SECY. FOREST DEPTT. LKO. & ORS.
|
February 14, 2012 |
|
RAM BABU & 18 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
|
February 1, 2012 |
|
RAM BABU CHITTORIA Vs. HIGH COURT OF JUDICATURE
|
May 8, 2012 |
|
RAM BABU SAHU Vs. STATE OF U P
|
February 10, 2012 |
|
RAM BAHADUR Vs. STATE OF U P
|
April 19, 2012 |
|
RAM BAHADUR Vs. NAYAB TEHSILDAR, BARHAJ, TEH BARHAJ, DISTT DEORIA & ANR
|
December 19, 2012 |
|
RAM BAHADUR SRIVASTAVA Vs. STATE OF U P
|
April 4, 2012 |
|
RAM BAHOR Vs. RAM ABHILAKH PANDEY
|
December 5, 2012 |
|
RAM BARAN Vs. ADDL COLLECTOR ALLAHABAD
|
March 15, 2012 |
|
RAM BHAROSE Vs. STATE OF U.P.
|
May 11, 2012 |
|
RAM BHAROSE LAL VERMA Vs. DISTRICT JUDGE, ETAH
|
September 12, 2012 |
|
RAM BHAROSEY LAL Vs. INDIAN CITY PROPERTIES LTD
|
September 27, 2012 |
|
RAM BHAWAN Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
RAM BHAWAN PAL Vs. STATE OF U.P.
|
January 16, 2012 |
|
RAM BHOOL Vs. STATE OF U P AND OTHERS
|
November 2, 2012 |
|
RAM BILAS Vs. STATE OF U.P. AND OTHERS
|
February 8, 2012 |
|
RAM BISWASI Vs. STATE OF U P
|
January 31, 2012 |
|
RAM CHABILA PANDEY Vs. UNION OF INDIA
|
April 10, 2012 |
|
RAM CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
March 29, 2012 |
|
RAM CHANDRA Vs. STATE OF U.P
|
February 13, 2012 |
|
RAM CHANDRA Vs. STATE OF U P AND OTHERS
|
October 16, 2012 |
|
RAM CHANDRA Vs. STATE OF U P
|
October 31, 2012 |
|
Ram Chandra and Others Vs. Deputy Director of Consolidation, Allahabad and Others
|
March 29, 2012 |
|
RAM CHARAN ALIAS RAJENDRA PASWAN Vs. UNION OF INDIA
|
February 3, 2012 |
|
RAM CHARAN RAM Vs. MARKANDEY MARYA
|
February 24, 2012 |
|
RAM CHARAN SHARMA Vs. SHYAM NARAYAN GUPTA
|
July 23, 2012 |
|
RAM COLLECTOR Vs. STATE OF U P & OTHERS
|
February 29, 2012 |
|
RAM DARASH Vs. STATE OF U.P.
|
May 17, 2012 |
|
RAM DAS Vs. U.P. STATE
|
February 3, 2012 |
|
RAM DAS Vs. STATE OF U P
|
November 7, 2012 |
|
RAM DAS Vs. STATE OF U P
|
September 7, 2012 |
|
RAM DAYAL GUPTA Vs. STATE OF U.P.
|
December 18, 2012 |
|
RAM DEV (BAILDAR) Vs. STATE OF U.P. THROUGH PRIN. SECY. P.W.D. LKO. & ORS.
|
January 18, 2012 |
|
RAM DHANI AND OTHERS Vs. ADDL COLLECTOR (F & R) AND OTHERS
|
January 16, 2012 |
|
RAM DHAR PANDEY Vs. STATE OF U P
|
July 18, 2012 |
|
RAM DULARE PRAJAPATI Vs. STATE OF U P
|
February 7, 2012 |
|
RAM DULARI Vs. MUNICIPAL BOARD ORAI
|
August 9, 2012 |
|
RAM GOPAL SHUKLA Vs. STATE OF U P
|
December 4, 2012 |
|
RAM GOVIND TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
July 18, 2012 |
|
RAM HARAKH Vs. NARAIN ALIAS BODI
|
May 31, 2012 |
|
RAM JANAK Vs. STATE OF UP
|
February 24, 2012 |
|
RAM JANAM VERMA Vs. COMMITTEE OF MANAGEMENT
|
January 13, 2012 |
|
RAM JEET Vs. STATE OF U P
|
February 2, 2012 |
|
RAM JI SINGH Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
|
RAM JIYAWAN Vs. ADDITIONAL COMMISSIONER
|
October 17, 2012 |
|
RAM KALI Vs. COMMISSIONER CHITRAKUT DHAM MANDAL BANDA
|
July 25, 2012 |
|
RAM KALP Vs. ADDITIONAL CIVIL JUDGE (J.D.) CT.NO.20 AND OTHERS
|
May 2, 2012 |
|
RAM KANTI Vs. STATE OF U P
|
September 10, 2012 |
|
RAM KARAN Vs. STATE OF U.P.
|
May 18, 2012 |
|
RAM KARAN Vs. STATE OF UP
|
September 13, 2012 |
|
RAM KHILAWAN Vs. ADDITIONAL DISTRICT JUDGE
|
September 25, 2012 |
|
RAM KISHORE Vs. STATE OF U P
|
March 28, 2012 |
|
RAM KISHORE Vs. ADDL DISTRICT MAGISTRATE DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
February 21, 2012 |
|
RAM KISHORE AGRAWAL & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
January 12, 2012 |
|
RAM KISHORE SHUKLA Vs. STATE OF U P
|
February 13, 2012 |
|
RAM KISHUN AND OTHERS Vs. THE STATE OF U.P. THROUGH SECRETARY GOVT. OF U.P. & OTHERS
|
January 24, 2012 |
|
RAM KRISHNA GUPTA Vs. MUNNI DEVI
|
July 30, 2012 |
|
RAM KRISHNA RADHA KRISHNA Vs. RAM KISHORI
|
February 2, 2012 |
|
RAM KUMAR Vs. A K TADAIYA
|
January 5, 2012 |
|
RAM KUMAR Vs. STATE OF U P
|
January 9, 2012 |
|
RAM KUMAR Vs. ADDL DISTRICT JUDGE BARABANKI
|
August 23, 2012 |
|
RAM KUMAR Vs. THE DIRECTOR, M/S J.K. SATHO AGRICULTURE MACHINE LTD. & OTHER
|
February 9, 2012 |
|
RAM KUMAR Vs. STATE OF U P THROUGH SECY HOME LKO AND ORS
|
April 5, 2012 |
|
Ram Kumar Vs. State of U.P.and Others
|
May 4, 2012 |
|
RAM KUMAR Vs. STATE OF U P AND OTHERS
|
October 8, 2012 |
|
RAM KUMAR PANWAR Vs. SMT. BALARANI (SINCE DEAD) AND OTHERS
|
January 31, 2012 |
|
RAM KUMAR S/O KASHI RAM & OTHERS Vs. STATE OF U.P. THRU SECY. REVENUE URBAN LAND CEILING & OTHERS
|
January 2, 2012 |
|
RAM KUMAR SINGH Vs. STATE OF U.P.
|
January 13, 2012 |
|
RAM KUMAR VERMA Vs. SMT. MEERA NANDI AND OTHERS
|
October 10, 2012 |
|
RAM KUMAR VERMA Vs. STATE OF U.P. THROUGH SECY. INTERMEDIATE EDU. LKO.
|
April 17, 2012 |
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RAM KUNWAR @ RAM KUMAR Vs. STATE OF U.P
|
September 20, 2012 |
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RAM LAGAN Vs. STATE OF U P
|
September 24, 2012 |
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RAM LAKHAN Vs. D D C
|
March 20, 2012 |
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RAM LAKHAN ALIAS LAKHAN LAL Vs. AWDHESH KUMAR BAJPAI
|
September 28, 2012 |
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RAM LAKHAN CHAURASIYA Vs. STATE OF U.P.
|
April 30, 2012 |
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RAM LAL Vs. STATE OF U P
|
January 5, 2012 |
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RAM LAL GADERIA Vs. STATE OF UP
|
May 2, 2012 |
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RAM LAL PRATHAM Vs. CHANDU LAL PRATHAM
|
October 15, 2012 |
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RAM LALI ALIAS RAMA YADAV Vs. STATE OF U P
|
May 7, 2012 |
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RAM MILAN Vs. ADDL COMMISSIONER
|
April 30, 2012 |
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RAM MILAN Vs. STATE OF U.P.
|
January 12, 2012 |
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RAM MILAN YADAV Vs. STATE OF U P
|
January 6, 2012 |
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RAM MURTI SHARMA Vs. IST ADDITIONAL CIVIL JUDGE ALIGARH
|
March 16, 2012 |
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RAM MURTI YADAV (DR.) Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR AND OTHER
|
November 2, 2012 |
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RAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 30, 2012 |
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RAM NARAIN GUPTA DEAD Vs. HARI OM AGARWAL
|
January 31, 2012 |
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RAM NARAIN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 20, 2012 |
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RAM NARESH Vs. D D C
|
March 13, 2012 |
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RAM NARESH Vs. STATE OF U P
|
February 17, 2012 |
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RAM NARESH Vs. STATE OF U.P.
|
October 12, 2012 |
|
RAM NATH Vs. STATE
|
January 18, 2012 |
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RAM NAYAN Vs. D.J., GORAKHPUR & OTHERS
|
August 16, 2012 |
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RAM NAYAN VERMA Vs. COMMISSIONER FAIZABAD REGION FAIZABAD
|
February 6, 2012 |
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RAM NIWAS Vs. ADDL D M
|
September 19, 2012 |
|
RAM NIWAS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
RAM PAL ALIAS DATA RAM Vs. STATE OF U P
|
February 15, 2012 |
|
RAM PAL SINGH Vs. DIRECTOR OF AGRICULTURE U P
|
February 3, 2012 |
|
RAM PAL SINGH Vs. STATE OF U P
|
December 21, 2012 |
|
RAM PAL SINGH Vs. STATE OF U P
|
July 13, 2012 |
|
RAM PAL SINGH Vs. STATE OF U P
|
August 24, 2012 |
|
RAM PHER Vs. STATE OF U P
|
January 9, 2012 |
|
RAM PHER (DEAD) Vs. IXTH ADDITIONAL DISTRICT JUDGE, FAIZABAD AND TWO OTHERS
|
March 21, 2012 |
|
RAM POOJAN AND OTHERS Vs. WORK OFFICER ZILA PARISHAD, SULTANPUR AND OTHERS
|
April 6, 2012 |
|
RAM PRAKASH Vs. NITIN KUMAR MISHR
|
July 10, 2012 |
|
RAM PRAKASH JAISWAL Vs. RAJWATI
|
August 28, 2012 |
|
RAM PRASAD Vs. A.D.J., COURT NO. 3 AND OTHERS
|
November 5, 2012 |
|
RAM PRASAD Vs. GYANWATI
|
July 16, 2012 |
|
RAM PRASAD SEWA SAMITI Vs. STATE OF U.P.
|
March 15, 2012 |
|
RAM PRASAD SINGH Vs. GANGA PRASAD
|
September 4, 2012 |
|
RAM PRATAP AND ANOTHER Vs. STATE OF U.P.
|
January 18, 2012 |
|
RAM PYARE Vs. STATE OF U.P.
|
May 23, 2012 |
|
RAM PYAREY Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
RAM RAIS Vs. STATE OF U P
|
March 16, 2012 |
|
RAM RATAN @ DULI CHANDRA Vs. ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
October 9, 2012 |
|
RAM RATAN VIDYALAYA AND ANOTHER Vs. STATE OF U P
|
September 3, 2012 |
|
RAM SADAN YADAVA Vs. STATE OF U P
|
September 28, 2012 |
|
RAM SAJAN Vs. STATE OF U P
|
July 13, 2012 |
|
RAM SANWARI Vs. NATIONAL INSURANCE CO. LTD.
|
December 7, 2012 |
|
RAM SARAN AND 4 ORS. Vs. STATE OF U.P. AND OTHERS
|
January 25, 2012 |
|
RAM SEWAK Vs. STATE OF U P
|
September 6, 2012 |
|
RAM SEWAK Vs. STATE OF UP
|
May 2, 2012 |
|
RAM SEWAK SINGH Vs. STATE OF U.P. & OTHERS
|
February 3, 2012 |
|
RAM SHABAD Vs. STATE OF U.P.THORUGH PRIN SECY REVENUE
|
December 7, 2012 |
|
RAM SHABAD SINGH Vs. ADDL. DISTRICT JUDGE AND ANR.
|
April 5, 2012 |
|
RAM SHANKAR Vs. SPECIAL JUDGE
|
September 4, 2012 |
|
RAM SHANKAR GUPTA Vs. JUDGE SMALL CAUSES COURT AND ANR.
|
August 27, 2012 |
|
RAM SHER YADAV Vs. STATE OF U P
|
April 11, 2012 |
|
RAM SHIROMANI DUBEY(DIED) SUBSTITUTED BY LRS Vs. COLLECTOR PRATAPGARH
|
March 12, 2012 |
|
RAM SHIROMANI YADAV Vs. CONCILIATION OFFICER
|
January 24, 2012 |
|
RAM SINGH Vs. STATE OF U P
|
March 23, 2012 |
|
RAM SINGH Vs. STATE OF U P
|
September 6, 2012 |
|
RAM SUCHIT YADAV AND 11 ORS Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. AND ORS
|
February 3, 2012 |
|
RAM SUDHAR PRASAD Vs. STATE OF U P
|
July 25, 2012 |
|
RAM SUKH TRIPATHI Vs. REGISTRAR FIRMS SOCIETIES
|
July 17, 2012 |
|
RAM SUMER BAJPAI Vs. STATE OF U P
|
August 8, 2012 |
|
RAM SUMIRAN Vs. STATE OF U P
|
August 17, 2012 |
|
RAM SUMIRAN Vs. STATE OF U.P. THRU PRIN. SECY. HOME & 4 ORS.
|
January 12, 2012 |
|
RAM SURAT Vs. STATE OF U P
|
July 26, 2012 |
|
RAM SURAT Vs. MATA PRASAD
|
December 17, 2012 |
|
RAM SURAT Vs. DEPUTY DIRECTOR
|
October 16, 2012 |
|
RAM SURAT GIRI @ SURAT GIRI Vs. STATE OF U.P.
|
January 13, 2012 |
|
RAM SURESH Vs. NAJEER AHMAD
|
February 6, 2012 |
|
RAM UGRAH Vs. STATE OF U P
|
January 4, 2012 |
|
RAM UJAGIR MAURYA Vs. STATE OF U P
|
August 31, 2012 |
|
RAM UMRAO Vs. MANAGING DIRECTOR INDUSLAND BANK LTD
|
February 9, 2012 |
|
RAM VILAS GUPTA Vs. ARVIND KUMAR SHORAWAL
|
August 23, 2012 |
|
RAM VILASH @ PAUWA Vs. STATE OF UP
|
September 12, 2012 |
|
RAM VISHAL Vs. STATE OF U P
|
October 5, 2012 |
|
RAMA KANT BAJPAI Vs. STATE OF U P
|
December 3, 2012 |
|
RAMA KANT RAI Vs. STATE OF U P AND OTHERS
|
July 6, 2012 |
|
RAMA KANT TIWARI Vs. STATE OF U P
|
August 7, 2012 |
|
RAMA KUSHWAHA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
June 26, 2012 |
|
RAMA NAND Vs. AMRIT LAL
|
March 26, 2012 |
|
RAMA PATI SINGH Vs. STATE OF U P
|
October 9, 2012 |
|
RAMA PATI SINGH Vs. STATE OF U P
|
October 17, 2012 |
|
RAMA YADAV Vs. STATE OF U.P. THRU D.M. AND OTHERS
|
January 13, 2012 |
|
RAMADHAR Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
RAMANAND GAUR Vs. RAM SANEHI
|
February 9, 2012 |
|
RAMANAND SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
RAMASHRAY SINGH Vs. DY DIRECTOR OF EDUCATION (SERVICE-1ST) AND OTHERS
|
February 17, 2012 |
|
RAMAVTAR AGRAWAL AND ANOTHER Vs. MANGAL SINGH AND ANOTHER
|
May 2, 2012 |
|
RAMAWATI Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
|
November 5, 2012 |
|
RAMBALI Vs. STATE OF U P
|
May 9, 2012 |
|
RAMDAS, PROPRIETOR OF M/S RAJ KHAD BHANDAR Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
RAMDEO Vs. U.P. AWAS VIKAS PARISHAD AND OTHERS
|
January 12, 2012 |
|
RAMDEV Vs. STATE OF U P THROUGH SECRETARY OF REVENUE DEPARTMENT U P LUCKNOW
|
January 10, 2012 |
|
RAMDEV & OTHERS Vs. STATE OF U.P. & OTHERS
|
January 16, 2012 |
|
RAMDHARI Vs. ADDITIONAL COMMISSIONER
|
November 29, 2012 |
|
RAMDHEERAJ SINGH Vs. U P BASIC SHIKSHA PARISHAD ALLD & OTHERS
|
November 2, 2012 |
|
RAMENDRA KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
May 8, 2012 |
|
RAMENDRA PAL SINGH Vs. STATE OF U P
|
May 3, 2012 |
|
RAMESH Vs. DIRECTOR OF CONSOLIDATION GAUTAM BUDH NAGAR
|
February 7, 2012 |
|
RAMESH AGRAWAL Vs. KAVITA
|
October 30, 2012 |
|
Ramesh and Other Vs. Deputy Director of Consolidation, Gautam Budh Nagar and Others
|
February 7, 2012 |
|
RAMESH CHAND SHARMA Vs. STATE OF U.P.
|
May 18, 2012 |
|
RAMESH CHANDRA Vs. SARITA RASTOGI
|
August 4, 2012 |
|
RAMESH CHANDRA Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
RAMESH CHANDRA Vs. SARITA RASTOGI
|
August 14, 2012 |
|
RAMESH CHANDRA Vs. CHIEF INSPECTOR OF FACTORIES
|
July 27, 2012 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
July 23, 2012 |
|
RAMESH CHANDRA BHATIA Vs. STATE OF U P
|
January 24, 2012 |
|
RAMESH CHANDRA SONKAR Vs. MANAGING DIRECTOR, U.P.S.R.T.C.
|
May 11, 2012 |
|
RAMESH CHANDRA UPADHYAY Vs. D,I.O.S. VARANASI
|
May 21, 2012 |
|
RAMESH CHANDRA VERMA Vs. UNION OF INDIA
|
June 1, 2012 |
|
RAMESH CHANDRA YADAV Vs. SECOND ADDITIONAL DISTRICT JUDGE AND OTHERS
|
July 9, 2012 |
|
RAMESH CHAUHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
RAMESH KUMAR Vs. STATE OF U.P. AND OTHERS
|
January 18, 2012 |
|
RAMESH KUMAR JAISWAL Vs. STATE OF U P
|
September 13, 2012 |
|
RAMESH KUMAR YADAV Vs. UNIVERSITY OF ALLAHABAD
|
April 6, 2012 |
|
RAMESH PAL SINGH Vs. STATE OF U P
|
October 19, 2012 |
|
RAMESH PRASAD SHARMA Vs. HARI BUX SINGH
|
February 1, 2012 |
|
RAMESH RAI Vs. STATE OF U P
|
August 22, 2012 |
|
RAMESH SINGH Vs. GRAM PANCHAYAT
|
July 13, 2012 |
|
RAMESHWAR Vs. DEPUTY DIRECTOR CONSOLIDATION AZAMGARH
|
February 6, 2012 |
|
RAMESHWAR DAYAL AGARWAL Vs. PAWAN KUMAR
|
January 31, 2012 |
|
RAMESHWAR PRASAD Vs. D M
|
September 7, 2012 |
|
RAMESHWAR PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOL
|
January 25, 2012 |
|
RAMESHWAR SINGH Vs. STATE OF U.P.
|
October 19, 2012 |
|
RAMESHWARAM SAHKARI KRISHI SAMITI LTD. LKO Vs. STATE OF UP THR. SECY. REVENUE & 3 ORS.
|
January 2, 2012 |
|
RAMESHWER PRASAD PANDEY Vs. PRAVEEN KUMAR DARWARI
|
December 5, 2012 |
|
RAMJI DAS Vs. STATE OF U P
|
April 26, 2012 |
|
RAMJI LAL AND OTHERS Vs. 5TH ADDL. DISTT. JUDGE, MATHURA AND OTHERS
|
January 12, 2012 |
|
RAMJI LAL KASHMEERI LAL Vs. COMMISSIONER, TRADE TAX
|
May 7, 2012 |
|
RAMJI SINGH Vs. ANUJ KUMAR SINGH
|
May 11, 2012 |
|
RAMJI VISHWAKARMA Vs. MANUPA DEVI
|
November 1, 2012 |
|
RAMKER CHAUHAN Vs. COMMISSIONER, AZAMGARH
|
June 1, 2012 |
|
RAMPA DEVI Vs. PAHUNCHI LAL
|
September 24, 2012 |
|
RAMPAL KURMI Vs. STATE ELECTION COMMISSION
|
February 24, 2012 |
|
RAMU BAJPAI Vs. I.O.C. LTD. THROUGH ITS CHAIRMAN AND OTHERS
|
October 11, 2012 |
|
RAMVEER SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 1, 2012 |
|
RAMVEER SINGH Vs. STATE OF U P
|
April 24, 2012 |
|
RAMVIR UPADHYAYA Vs. LOKAYUKTA
|
March 2, 2012 |
|
RAMWANTI DEVI Vs. SHEKH IRSHAD
|
May 22, 2012 |
|
RAN VEER SINGH Vs. STATE OF U.P.
|
December 5, 2012 |
|
RAN VIJAY SINGH & OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 12, 2012 |
|
RAN VIJAY SINGH, S/O SRI BALVEER SINGH Vs. STATE OF UP THROUGH PRINCIPAL SECRETARY, HOME
|
February 21, 2012 |
|
RANA PAPERS LIMITED Vs. STATE OF U.P.
|
March 21, 2012 |
|
RANDHIR SINGH Vs. STATE OF U P
|
December 13, 2012 |
|
RANI ARORA Vs. SURENDRA PRAKASH GOEL
|
March 20, 2012 |
|
RANI AWASTHI Vs. FIRST ADDITIONAL JUDGE
|
September 3, 2012 |
|
RANI DEVI Vs. UNICHEM LABORATIERS LTD AND ANOTHER
|
October 10, 2012 |
|
RANI DEVI Vs. M/S. UNICHEM LABORATIERS LTD
|
October 15, 2012 |
|
RANI GOLDI Vs. TERRITORY MANAGER
|
July 10, 2012 |
|
RANI GUPTA Vs. STATE OF U P THROUGH SECY HOUSING U P LUCKNOW
|
March 14, 2012 |
|
RANJANA TRIPATHI Vs. RAJNEESH KUMAR
|
July 16, 2012 |
|
RANJEET KUMAR SINGH Vs. STATE OF U P
|
February 8, 2012 |
|
RANJEET SINGH & 75 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & O
|
February 1, 2012 |
|
RANVEER SINGH Vs. UNION OF INDIA
|
January 6, 2012 |
|
RANVIR Vs. STATE OF U P
|
July 9, 2012 |
|
RANVIR SINGH AND OTHERS Vs. SMT. RAJ DULARI AND OTHERS
|
March 1, 2012 |
|
RASHID Vs. KAILASH CHAND
|
January 6, 2012 |
|
RASHID @ PAHALWAN AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 26, 2012 |
|
RASHID ALI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 9, 2012 |
|
RASHID KHAND Vs. STATE OF U P
|
February 29, 2012 |
|
RASHIDA AND OTHERS Vs. MOHD. ESTIYAQ SIDDIQUI AND OTHERS
|
February 24, 2012 |
|
RATAN LAL Vs. RAM SARAN
|
February 9, 2012 |
|
RATAN SAMAJ HIGH SCHOOL PANWARI Vs. STATE OF U P
|
August 3, 2012 |
|
RATI RAM Vs. STATE OF U P
|
July 20, 2012 |
|
RATI RAM Vs. CHET RAM
|
February 24, 2012 |
|
RATI RAM Vs. STATE OF U.P.
|
December 12, 2012 |
|
RATNA SHANKER DWIVEDI Vs. STATE OF U P
|
March 2, 2012 |
|
RATNESH DWIVEDI ADVOCATE Vs. THE COMMISSIONER, LUCKNOW DIVISION, LUCKNOW & ANOTHER
|
September 11, 2012 |
|
RAUNAQ AUTOMOTIVE COMPONENTS LTD Vs. LABOUR COURT, BAREILLY
|
April 25, 2012 |
|
RAVENDRA Vs. STATE OF U P
|
May 24, 2012 |
|
RAVENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL
|
June 12, 2012 |
|
RAVI Vs. STATE OF U P
|
May 22, 2012 |
|
RAVI BALA GARG Vs. TABASSUM
|
July 6, 2012 |
|
RAVI CHANDRA Vs. C.B.I. THRU S.P.E. DEHRADUN & ANOTHER
|
March 2, 2012 |
|
RAVI KANT AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
RAVI KANT GOSWAMI Vs. STATE OF U.P.
|
March 21, 2012 |
|
RAVI KUMAR Vs. STATE OF U P
|
February 29, 2012 |
|
RAVI KUMAR RAI Vs. UNION OF INDIA THRU SECY
|
October 19, 2012 |
|
RAVI PRATAP RAI Vs. STATE OF UP
|
May 23, 2012 |
|
RAVI SHANKAR JAISWAL Vs. STATE OF U.P.
|
December 12, 2012 |
|
RAVI SHANKAR KANSAL Vs. DISTRICT JUDGE AND OTHERS
|
August 14, 2012 |
|
RAVI SHANKAR PANDEY Vs. STATE OF U P
|
February 24, 2012 |
|
RAVI SHANKER SINGH Vs. STATE OF U P THROUGH SECRETARY REVENUE U P LUCKNOW
|
January 19, 2012 |
|
RAVINDER KUMAR KOHLI Vs. 6-A.C.M.M. KANPUR NAGAR/ADDL.CIVIL JUDGE
|
May 4, 2012 |
|
RAVINDRA Vs. STATE OF U.P.
|
January 12, 2012 |
|
RAVINDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
August 16, 2012 |
|
RAVINDRA KUMAR SINGH Vs. STATE OF U P
|
January 24, 2012 |
|
RAVINDRA KUMAR TRIPATHI Vs. STATE OF U.P.
|
May 11, 2012 |
|
RAVINDRA NATH RAI Vs. CHAIRMAN PURVANCHAL GRAMIN BANK MOHADDIPUR DISTRICT GORAKHPUR
|
February 10, 2012 |
|
RAVINDRA NATH SRIVASTAVA Vs. STATE OF U P
|
July 17, 2012 |
|
RAVINDRA PAL SINGH Vs. STATE OF U P
|
October 8, 2012 |
|
RAVINDRA SINGH Vs. STATE OF UP
|
May 4, 2012 |
|
RAVINDRA YADAV Vs. STATE OF U.P.
|
October 12, 2012 |
|
REENA Vs. STATE OF U P
|
May 24, 2012 |
|
REENA Vs. BOARD OF REVENUE OF U P
|
October 11, 2012 |
|
REETA Vs. STATE OF U P
|
May 31, 2012 |
|
REETA SINGH ALIAS MADHVI SINGH Vs. RAJENDRA SHARMA
|
May 28, 2012 |
|
REETESH KUMAR SINGH Vs. REGIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION REGIONAL OFFICE
|
November 1, 2012 |
|
Regional Manager U.P.S.R.T.C., Moradabad Vs. State of U.P.and Others
|
January 2, 2012 |
|
REGIONAL PROVIDENT FUND Vs. PRESIDING OFFICER
|
December 5, 2012 |
|
REHAN AHMAD AND OTHERS Vs. MAQSOOD KHAN AND OTHERS
|
January 24, 2012 |
|
REKHA Vs. VEERMATI
|
April 13, 2012 |
|
REKHA DEVI Vs. ABHISHEK MISRA
|
March 30, 2012 |
|
REKHA MISHRA Vs. STATE OF U P
|
February 9, 2012 |
|
REKHA SHARMA Vs. STATE
|
August 6, 2012 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. KANAK KATIYAR
|
July 5, 2012 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHANDRA PAL AND ANOTHER
|
January 19, 2012 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. URMILA
|
December 6, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SARVESH SHARMA AND OTHERS
|
May 30, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. NAZMA KHATOON
|
February 29, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. GYANWATI
|
October 9, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. RAJVEER SINGH
|
May 21, 2012 |
|
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U P
|
September 7, 2012 |
|
RENU DHAWAN & 2 ORS. Vs. STATE OF U.P. THROUGH SECY. MINISTRY OF BASIC EDU. LKO. & ORS.
|
March 2, 2012 |
|
RENU DWIVEDI Vs. STATE OF U P
|
September 7, 2012 |
|
RENU GUPTA Vs. KANTI DEVI
|
October 8, 2012 |
|
RENU TYAGI Vs. STATE OF U P
|
September 14, 2012 |
|
RESHAM SINGH Vs. ADDL COMMISSIONER
|
July 25, 2012 |
|
RESHMA BI Vs. STATE OF U P
|
August 8, 2012 |
|
RESHMA KHATOON Vs. GUFRAN AHMAD
|
October 15, 2012 |
|
REYAZUDDIN AND ORS. Vs. MANJOOR KHAN
|
July 13, 2012 |
|
RINA SERAPHIM DEEN Vs. STATE OF U P
|
February 1, 2012 |
|
RISHI KUMAR SAHU Vs. D M/ D D C
|
February 29, 2012 |
|
RISHI PAL AND OTHERS Vs. STATE OF U.P.
|
December 13, 2012 |
|
RISHIKESH LAL SRIVASTAVA Vs. STATE OF U P
|
December 10, 2012 |
|
RISHIPAL AND OTHERS Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
|
RITA BAHUGUNA JOSHI Vs. STATE OF U P
|
March 20, 2012 |
|
RITIKA AGENCIES Vs. ADD CORPORATION LIMITED
|
April 6, 2012 |
|
RITURAJ SINGH Vs. STATE OF U P
|
July 5, 2012 |
|
RITZ CONTINENTAL CORNER Vs. COMMISSIONER, TRADE TAX
|
October 9, 2012 |
|
RIZWAN KHAN Vs. GAURAV JAISWAL
|
July 31, 2012 |
|
ROHIT DIXIT Vs. GYANENDRA KUMAR JAIN AND OTHERS
|
January 12, 2012 |
|
ROHIT GUPTA Vs. UNION OF INDIA
|
July 9, 2012 |
|
ROHIT KUMAR Vs. STATE OF U P
|
January 4, 2012 |
|
ROHIT SRIVASTAVA Vs. STATE OF U P
|
January 12, 2012 |
|
ROHIT SRIVASTAVA Vs. STATE OF U P
|
May 28, 2012 |
|
ROMAN CATHOLIC DIOCESE OF AGRA LIMITED Vs. RAJENDRA SINGH
|
February 4, 2012 |
|
ROOP Vs. COMMISSIONER OF INCOME TAX
|
March 2, 2012 |
|
ROSHAN LAL Vs. RISHI PAL SINGH
|
October 18, 2012 |
|
RT. REV. A.R. STEPHEN, BISHOP OF LUCKNOW Vs. NAGAR NIGAM, ALLAHABAD
|
April 3, 2012 |
|
RUBI SINGH Vs. STATE OF U P
|
August 23, 2012 |
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RUBY Vs. STATE OF UP
|
May 9, 2012 |
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RUGTA PROJECTS LTD Vs. GOVERNMENT OF UTTAR PRADESH
|
April 20, 2012 |
|
RUKUMANI DEVI Vs. STATE OF U P
|
May 23, 2012 |
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RUPESH KUMAR AND OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 13, 2012 |
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RUSTAM ALI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
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S M DUTTA Vs. STATE OF UTTAR PRADESH
|
May 7, 2012 |
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S P SRIVASTAVA Vs. STATE OF U P AND ANOTHER
|
August 21, 2012 |
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S. TEWARI Vs. COMMISSINER-II VARANASI DIVISION VARANASI
|
July 3, 2012 |
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S.B.A. BHATTI (SETH BASHIR AHMAD BHATTI) Vs. STATE OF U.P.,THRU. SECRETARY URBAN LAND CEILING & OTHERS
|
February 14, 2012 |
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S.J.H. RIZVI Vs. U.P. AVAS EVAM VIKAS PARISHAD
|
February 21, 2012 |
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S.K. AGARWAL Vs. CENTARL BUREAU OF INVESTIGATION DELHI
|
October 19, 2012 |
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S.RAVIS Vs. JUDGE SMALL CAUSE COURTS
|
November 23, 2012 |
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S.S. CARGO MOVERS Vs. STATE OF U.P.
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September 21, 2012 |
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S.S. DIXIT Vs. SAROJ BHARGAVA
|
May 22, 2012 |
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S.S. DIXIT Vs. SMT. SAROJ BHARGAVA AND ORS.
|
January 13, 2012 |
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SABHAJEET SINGH Vs. STATE OF U P
|
February 15, 2012 |
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SABHAPATI PANDEY Vs. STATE OF U P
|
January 12, 2012 |
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SABHAPATI PATHAK S/O LATE INDAR PAL PATHAK Vs. STATE OF U.P. THRU PRIN. SECY. IRRIGATION AND OTHERS
|
May 3, 2012 |
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SACHCHIDANAND GUPTA (SACHCHEY) [P.I.L.] CIVIL Vs. UNION OF INDIA THRU. SECY., MINISTRY OF RURAL DEVELOPMENT AND ORS.
|
February 14, 2012 |
|
SACHIN Vs. ROHIT MILK ENTERPRISES
|
July 25, 2012 |
|
SACHIN Vs. STATE OF U P
|
February 7, 2012 |
|
SACHIN NURSING HOME Vs. REGIONAL P F COMMISSIONER
|
October 19, 2012 |
|
SACHIN RANA Vs. STATE OF U P
|
February 1, 2012 |
|
Sachin Rana and anothers Vs. State of U.P.and others
|
February 1, 2012 |
|
Sachin Through Legal Guardian Pitam Singh Vs. State of U.P.and others
|
February 7, 2012 |
|
SADANAND MISHRA Vs. RAVINDRA SINGH
|
January 25, 2012 |
|
SADDAM Vs. THE STATE OF U.P.
|
June 1, 2012 |
|
SADHANA SHARMA Vs. STATE OF U P
|
January 11, 2012 |
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SADHNA SRIVASTAVA Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE, CIVIL SECTT. LKO & ORS.
|
January 20, 2012 |
|
SADIQ ALI Vs. SMT. ZAIBUN NISA AND ANOTHER
|
October 18, 2012 |
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SAEED AHMAD Vs. TEHSILDAR, SHAHJAHANPUR
|
April 11, 2012 |
|
SAEED AHMAD Vs. INAYAT ULLAH
|
February 13, 2012 |
|
SAFIQUE Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SAFIULLAH @ MOHD. SAFI Vs. A.D.J., COURT NO. 4, DEORIA AND OTHERS
|
August 9, 2012 |
|
SAGEER Vs. STATE
|
January 5, 2012 |
|
SAHAJRAM MAURYA Vs. STATE OF U P
|
October 18, 2012 |
|
SAHANGI Vs. KHURAI
|
April 30, 2012 |
|
SAHEB BUX Vs. ADDL COMMISSIONER
|
August 29, 2012 |
|
SAHKARI GANNA VIKAS SAMITI LTD. Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
September 10, 2012 |
|
SAIDA BANO Vs. VII ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
August 9, 2012 |
|
SAIDA BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR
|
January 9, 2012 |
|
SAIYAD MUSTAQ ALI Vs. STATE OF U P
|
November 27, 2012 |
|
SAJAL GARAG Vs. STATE OF U P
|
May 22, 2012 |
|
SAJAN SAHAJWANI & ANOTHER Vs. DHARAMDAS SINDHI
|
January 12, 2012 |
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SAJID MAQSOOD Vs. 4TH ADDTIONAL DISRICT JUDGE RAMPUR
|
July 26, 2012 |
|
SAJRUNNISHA Vs. DISTRICT JUDGE
|
November 22, 2012 |
|
SAKEENA BANO Vs. STATE OF U P
|
March 16, 2012 |
|
SALAHUDDIN QURESHI Vs. NASIM AIJAZ
|
August 9, 2012 |
|
SALEEM AND ANR. Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
|
SALIL KUMAR Vs. KHOOBCHAND
|
March 26, 2012 |
|
SALIM ALIAS TUNDAL Vs. STATE OF U P
|
August 3, 2012 |
|
SALIM KHAN Vs. STATE OF UP
|
May 25, 2012 |
|
SALMAN AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
SAMAR SINGH Vs. STATE OF U P
|
April 27, 2012 |
|
SAMAY LAL Vs. CHHOTE LAL (DECEASED) AND OTHERS
|
February 21, 2012 |
|
SAMAY SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 3, 2012 |
|
SAMEEM Vs. STATE OF U.P.
|
November 23, 2012 |
|
SAMER DAS Vs. STATE OF U P THROUGH SECRETORY REVENUE LUCKNOW
|
January 13, 2012 |
|
SAMIULLAH Vs. STATE OF U P
|
May 29, 2012 |
|
SAMLA DEVI MISHRA Vs. NATIONAL INSURANCE CO LTD
|
October 9, 2012 |
|
SAMPURNANAND Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
|
March 13, 2012 |
|
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS)
|
July 24, 2012 |
|
SANDEEP KOHLI Vs. COMMISSIONER OF INCOME TAX
|
July 19, 2012 |
|
SANDEEP KUMAR Vs. THE STATE OF U.P.
|
January 12, 2012 |
|
SANDHYA Vs. STATE OF U P
|
January 19, 2012 |
|
SANDHYA DEVI Vs. STATE OF U P
|
September 6, 2012 |
|
SANDHYA SINGH Vs. STATE OF U P
|
May 25, 2012 |
|
SANDHYA TRIPATHI AND OTHERS Vs. STATE OF U P & OTHERS
|
September 20, 2012 |
|
SANGAM LAL VERMA Vs. STATE
|
August 24, 2012 |
|
SANGAM LAL YADAV Vs. BRAHM SWARUP TIWARI
|
August 13, 2012 |
|
SANGRAM PAL S/O DAN BAHADUR Vs. STATE OF U.P.
|
December 12, 2012 |
|
SANJAI KUMAR SINGH Vs. STATE OF U P
|
May 11, 2012 |
|
SANJAY Vs. STATE OF U.P. AND ANR.
|
January 13, 2012 |
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SANJAY AGRAWAL Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
February 14, 2012 |
|
SANJAY KAMTHANIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS
|
January 16, 2012 |
|
SANJAY KUMAR Vs. STATE OF U P
|
June 1, 2012 |
|
SANJAY KUMAR Vs. STATE OF U P
|
February 8, 2012 |
|
SANJAY KUMAR AND OTHERS Vs. SHYAM PYARI DEVI AND OTHERS
|
November 5, 2012 |
|
SANJAY KUMAR ASHISH KUMAR SINHA Vs. STATE OF U P AND OTHERS
|
January 17, 2012 |
|
SANJAY KUMAR SINGH Vs. STATE OF U.P.
|
January 12, 2012 |
|
SANJAY KUMAR VERMA Vs. STATE OF U P
|
April 9, 2012 |
|
SANJAY MOHAN AND ETC. ETC. Vs. STATE OF U.P.
|
December 17, 2012 |
|
SANJAY RAJ Vs. STATE OF U.P.
|
December 3, 2012 |
|
SANJAY RIZVI Vs. MANAGING DIRECTOR KANPUR ELECTRICITY SUPPLY
|
April 20, 2012 |
|
SANJAY SOMANI Vs. STATE OF U P
|
August 23, 2012 |
|
SANJAY TIWARI AND OTHERS Vs. STATE OF U.P. THROUGH SECRETARY, DEPARTMENT OF SECONDARY EDUCATION AND OTHERS
|
May 25, 2012 |
|
SANJAY TIWARI AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 27, 2012 |
|
SANJEEV KANSAL & OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 12, 2012 |
|
SANJEEV SINHA Vs. STATE OF U P
|
July 9, 2012 |
|
SANJIV Vs. MAHABIR DIGAMBAR JAIN MANDIR
|
May 16, 2012 |
|
SANJU Vs. STATE OF U.P.
|
December 18, 2012 |
|
SANJU AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SANJU SINGH Vs. STATE OF U P
|
January 30, 2012 |
|
SANKATA PRASAD AND ANOTHER Vs. STATE OF U.P.THROUGH SECY. HOUSING AND URBAN PLANNING & ORS.
|
January 19, 2012 |
|
SANNI Vs. STATE OF U P
|
February 9, 2012 |
|
SANOGI YADAV Vs. STATE OF U P
|
July 24, 2012 |
|
SANOJ Vs. STATE OF U P
|
March 29, 2012 |
|
SANT LAL Vs. STATE OF U P
|
October 31, 2012 |
|
SANT LAL SINGH Vs. STATE OF U P THRU COLLECTOR ALLAHABAD
|
October 9, 2012 |
|
SANT RAM Vs. 1ST A.D.J.
|
September 7, 2012 |
|
SANTOSH Vs. STATE OF U P
|
August 21, 2012 |
|
SANTOSH Vs. CHIRAUNJI
|
August 24, 2012 |
|
SANTOSH AHUJA & OTHERS Vs. IXTH A.D.J. KANPUR NAGAR & OTHERS
|
December 3, 2012 |
|
SANTOSH AND ANOTHER Vs. STATE OF U.P.
|
December 18, 2012 |
|
SANTOSH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD CAMP KANNAUJ
|
February 2, 2012 |
|
SANTOSH KUMAR Vs. MUKHYA KARYAPALAK ADHIKARI
|
December 14, 2012 |
|
SANTOSH KUMAR Vs. MUKHYA KARYAPALAK
|
May 23, 2012 |
|
SANTOSH KUMAR Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAGISTRATE, 4TH AND ANR.
|
July 13, 2012 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
August 27, 2012 |
|
SANTOSH KUMAR & OTHERS Vs. STATE OF U.P. THRU SECY. (REVENUE) & OTHERS
|
January 13, 2012 |
|
SANTOSH KUMAR GARG Vs. PRESIDING OFFICER LABOUR COURT
|
April 18, 2012 |
|
SANTOSH KUMAR MISHRA Vs. U P MADHYAMIK SHIKSHA SEVA AYOG
|
September 11, 2012 |
|
SANTOSH KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SANTOSH KUMAR TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR
|
October 9, 2012 |
|
SANTOSH KUMARI Vs. 4TH ADDITIONAL, DISTICT JUDGE
|
September 14, 2012 |
|
SANTOSH KUMARI ANAND Vs. U P POWER CORPN VIDYUT TRANSMISSION KHAND
|
February 28, 2012 |
|
SANTOSH MITTAL Vs. STATE OF U P
|
September 25, 2012 |
|
SANTOSH NAI S/O OJHA NAI Vs. STATE OF U.P.
|
December 20, 2012 |
|
SANTOSH SONKAR AND OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 11, 2012 |
|
SAPANA PANDEY AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
SARAFAT Vs. STATE OF U P
|
April 6, 2012 |
|
SARASWATI INTER COLLEGE PIPALHEDA, MUZAFFAR NAGAR Vs. STATE OF U P
|
September 4, 2012 |
|
SARAYA SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2012 |
|
SARDAR JAGJIT SINGH Vs. ADDL DISTRICT JUDGE COURT NO 12 LUCKNOW
|
January 10, 2012 |
|
SARDAR JOGINDAR SINGH Vs. OM PRAKASH AGNIHOTRI AND ANOTHER
|
March 15, 2012 |
|
SARDAR PATEL INSTITUTE OF TECHNOLOGY Vs. STATE OF U.P.
|
June 26, 2012 |
|
SARDENDU KUMAR PANDEY Vs. STATE OF U P THROUGH SECRETARY
|
January 10, 2012 |
|
SARFARAJ Vs. UNION OF INDIA
|
November 9, 2012 |
|
SARFARAZ AHMAD Vs. STATE OF U.P.
|
July 3, 2012 |
|
SARITA Vs. STATE OF U P
|
November 9, 2012 |
|
SARITA DEVI Vs. STATE OF U P
|
September 5, 2012 |
|
SARITA GOENKA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
January 11, 2012 |
|
SARJOO PRASAD Vs. HANS KUMAR SONKAR
|
September 20, 2012 |
|
SARLA GOEL Vs. SANGAM EDUCATIONAL SOCIETY, ALLHABAD
|
August 24, 2012 |
|
SARMAN LAL Vs. STATE OF U P
|
April 3, 2012 |
|
SAROJ Vs. STATE OF U P
|
May 8, 2012 |
|
SAROJ KUMAR Vs. SURESH CHANDRA
|
December 20, 2012 |
|
SAROJ SHARMA Vs. STATE OF U P
|
September 21, 2012 |
|
SAROJ VERMA Vs. STATE OF U P
|
September 6, 2012 |
|
SAROJANI DEVI Vs. DEPUTY COMMANDANT GENERAL HOME GUARDS HEAD QUARTER, LUCKNOW
|
February 27, 2012 |
|
SARVESH BABU & 60 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. & ORS.
|
February 3, 2012 |
|
SARVESH KUMAR Vs. RAJEEV KUMAR
|
January 31, 2012 |
|
SARVESH TIWARI Vs. STATE OF U P & OTHERS
|
August 17, 2012 |
|
SARVESH YADAV Vs. STATE OF U P
|
July 6, 2012 |
|
SARVJEET AGARWAL Vs. ARUN KUMAR AND ANOTHER
|
February 8, 2012 |
|
SARVODAY HIGH SCHOOL,ANGADPUR Vs. STATE OF U P
|
July 20, 2012 |
|
SAT SARUP CHETAN Vs. BADRUZZAMA ANSARI
|
September 12, 2012 |
|
SATENDRA Vs. STATE OF U P
|
February 29, 2012 |
|
SATENDRA KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
March 2, 2012 |
|
SATENDRA KUMAR SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR AND OTHERS
|
December 12, 2012 |
|
SATENDRA MANI TIWARI Vs. COMMISSIONER, GORAKHPUR DIVISION GORAKHPUR
|
March 21, 2012 |
|
SATENDRA PAL SINGH Vs. DWARIKA DAS
|
November 8, 2012 |
|
SATISH Vs. STATE OF U P
|
January 9, 2012 |
|
SATISH Vs. STATE OF U P
|
July 9, 2012 |
|
SATISH CHANDRA Vs. LATHWAR WALI
|
February 23, 2012 |
|
SATISH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA CAMP HAMIRPUR AND ORS.
|
January 3, 2012 |
|
SATISH KUMAR Vs. U P JAL VIDYUT NIGAM LIMITED
|
February 28, 2012 |
|
SATISH KUMAR Vs. STATE OF U P
|
March 30, 2012 |
|
SATISH KUMAR Vs. ADDITIONAL DISTRICT
|
October 10, 2012 |
|
SATISH KUMAR Vs. PRESCRIBED AUTHORITY/JUDGE SMALL CAUSES COURT
|
October 9, 2012 |
|
SATISH KUMAR RAI Vs. UNION OF INDIA
|
July 3, 2012 |
|
SATISH KUMAR SHARMA Vs. UNION OF INDIA
|
April 30, 2012 |
|
SATISH SOLOMAN AND ANOTHER Vs. JUDGE, SMALL CAUSES/ADDL. DISTRICT JUDGE, GHAZIABAD AND ANOTHER
|
August 21, 2012 |
|
SATNAM KAUR Vs. STATE OF U P
|
September 6, 2012 |
|
SATYA NARAIN Vs. STATE OF U.P. THRU. SECY. NAGAR VIKAS & ORS.
|
January 19, 2012 |
|
SATYA NARAIN @ BANTU Vs. STATE OF U.P. & ANOTHER
|
January 13, 2012 |
|
SATYA NARAIN TIWARI Vs. PT. NEELKANTH TRUST
|
July 16, 2012 |
|
SATYA NARAIN TIWARI Vs. STAFF SELECTION COMMISSION
|
May 10, 2012 |
|
SATYA NARAIN YADAV Vs. STATE OF U P
|
January 24, 2012 |
|
SATYA NARAYAN SINGH Vs. A.C.J./A.C.J.M.IIIRD,SULTANPUR
|
December 4, 2012 |
|
SATYA PAL Vs. STATE OF U P
|
July 3, 2012 |
|
SATYA PAL Vs. STATE OF U.P. AND OTHERS
|
September 19, 2012 |
|
SATYA PRAKASH & 12 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF IRRIGATION LKO.
|
February 1, 2012 |
|
SATYA PRAKASH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SATYA PRAKASH SAXENA Vs. REGIONAL HIGHER EDUCATION OFFICER
|
April 6, 2012 |
|
SATYA PRAKASH SINGH Vs. STATE OF U P
|
May 29, 2012 |
|
SATYA VIJAY Vs. STATE OF U P
|
April 6, 2012 |
|
SATYABHAN Vs. STATE OF U.P.
|
May 24, 2012 |
|
SATYAVEER AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
SATYAVEER SINGH @ SATTO AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
SATYENDER KAUR Vs. STATE OF U P
|
May 24, 2012 |
|
SAURABH GUPTA Vs. UP POWER CORPORATION LTD
|
May 1, 2012 |
|
SAURABH GUPTA Vs. STATE OF U.P
|
September 11, 2012 |
|
SAURABH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
|
April 25, 2012 |
|
SAURABH VAISHYA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
SAVINA Vs. STATE OF U P
|
July 19, 2012 |
|
SAVITA DEVI Vs. SANTOSH KUMAR SHARMA
|
October 18, 2012 |
|
SAVITA SHUKLA Vs. STATE OF U P
|
July 27, 2012 |
|
SAVITRI DEVI Vs. RAMESH CHANDRA
|
April 20, 2012 |
|
SAVITRI DEVI Vs. 10TH ADDL DISTT & SESS
|
September 10, 2012 |
|
SAVITRI DEVI AND ANR. Vs. RAM NARESH AND OTHERS
|
December 10, 2012 |
|
SAVITRI SINGH Vs. STATE OF U.P. THR. SECY BAL VIKAS AND 4 ORS.
|
January 12, 2012 |
|
SAVVY HOME PRIVATE LIMITED Vs. STATE OF U P
|
August 13, 2012 |
|
SAYEED AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SAYYAD MEHROZ ZAFRI Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
SECRETARY JHANSI Vs. CHANDRA PRAKASH
|
October 12, 2012 |
|
SEEMA MATHUR AND OTHERS Vs. ALOK MATHUR
|
December 5, 2012 |
|
SEEMA SINGH Vs. STATE OF U P AND OTHERS
|
May 2, 2012 |
|
SEEMANT AHALAWAT Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SENIOR SUPERINTENDENT OF POST OFFICES Vs. BADRI PRASAD SETH
|
August 14, 2012 |
|
SGS CONSTRUCTION & DEVELOPERS PVT.LTD. Vs. UP AWAS AVEM VIKAS PARISHAD & 4 ORS.
|
January 6, 2012 |
|
SHAAN MOHAMMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SHABBIR BEG Vs. REHMAT BI AND OTHERS
|
March 13, 2012 |
|
SHABI HAIDER JAFRI Vs. JAVED USMANI
|
July 6, 2012 |
|
SHABIR KURAISHI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SHADI RAM Vs. RENT CONTROL AND EVICTION OFFICER
|
November 7, 2012 |
|
SHAHABUDDIN Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
SHAHANSHAH Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SHAHBAZ AHMAD Vs. STATE OF U P
|
July 23, 2012 |
|
SHAHEN SHAH Vs. CIVIL JUDGE
|
September 19, 2012 |
|
SHAHNAZ BANO AND OTHERS Vs. AABITA KHATOON AND ANOTHER
|
December 1, 2012 |
|
SHAHWAIZ WARSI Vs. SMT. SAMRUN NISSAN (D) THROUGH L.RS.
|
August 13, 2012 |
|
SHAHZAD AHMAD KHAN Vs. STTATE OF U P
|
May 23, 2012 |
|
SHAHZADEY KHAN Vs. UNION OF INDIA
|
March 29, 2012 |
|
SHAILENDRA KUMAR SINGH Vs. ADDL COMMISSIONER
|
April 12, 2012 |
|
SHAILENDRA SINGH Vs. UNION OF INDIA & OTHERS
|
January 12, 2012 |
|
SHAILJA KRISHNA Vs. PRINCIPAL JUDGE FAMILY COURT FAIZABAD
|
May 17, 2012 |
|
SHAKEEL Vs. STATE OF U.P.
|
January 13, 2012 |
|
SHAKEEL AHMAD Vs. D I O S BASTI
|
January 2, 2012 |
|
SHAKEEL AHMAD & OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 11, 2012 |
|
SHAKEELA Vs. MEHBOOB ALI SIDDIQUI
|
September 10, 2012 |
|
SHAKIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SHAKIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
SHAKTI ADVERTISING Vs. NAGAR NIGAM
|
September 20, 2012 |
|
SHAKUN UDYOG Vs. COMMISSIONER, TRADE TAX
|
October 9, 2012 |
|
SHAKUNTLA Vs. STATE OF U P
|
August 9, 2012 |
|
SHALINI ASHA CHOPRA Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL
|
September 3, 2012 |
|
SHAMA PRAVEEN Vs. STATE OF U P
|
April 24, 2012 |
|
SHAMBHU NATH Vs. STATE OF U P
|
August 24, 2012 |
|
SHAMBHU SHARAN CHAUBEY Vs. STATE OF U P
|
July 25, 2012 |
|
SHAMINDER SINGH Vs. STATE OF U P & ANOTHER
|
October 19, 2012 |
|
SHAMSHAD AHMAD Vs. ABDUL HAMEED.
|
October 8, 2012 |
|
SHAMSHAD AND OTHERS Vs. STATE OF U.P. AND ANR.
|
January 12, 2012 |
|
SHAMSHUDDIN Vs. STATE OF U P
|
January 20, 2012 |
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SHANKAR LAL Vs. VINAY KUMAR NEKHARA
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May 11, 2012 |
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SHANKAR LAL Vs. BOARD OF REVENUE
|
September 13, 2012 |
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SHANKAR RAM Vs. SHUKALU
|
February 9, 2012 |
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SHANKER LAL AGARWAL Vs. D.J., ALIGARH
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August 27, 2012 |
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SHANKER SINGH Vs. RAM PRAKASH
|
May 17, 2012 |
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SHANTI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATON
|
May 16, 2012 |
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SHANTI DEVI Vs. STATE OF U P
|
February 14, 2012 |
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SHANTI DEVI Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
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SHANTI DEVI Vs. STATE OF U P
|
September 21, 2012 |
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SHANTI DEVI Vs. ADDITIONAL DISTRICT JUDGE
|
October 3, 2012 |
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SHANTI DEVI (SMT.) Vs. XTH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
|
March 27, 2012 |
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SHANTI LAL Vs. XVTH ADDL. D.J. LKO AND OTHERS
|
February 8, 2012 |
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SHANTI PRAKASH Vs. ADDITIONAL COMMISSIONER
|
November 8, 2012 |
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SHANTI PULSES Vs. COMMISSIONER, TRADE TAX
|
April 26, 2012 |
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SHANTI SINGH Vs. SHYAM NARAIN GUPTA
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November 29, 2012 |
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SHARAD KUMAR SINGH Vs. KANHAIYA LAL MISHRA
|
August 24, 2012 |
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SHARAD LAHOTI Vs. STATE OF U P
|
July 17, 2012 |
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SHARAVAN KUMAR YADAV Vs. UNION OF INDIA
|
January 4, 2012 |
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SHARDA DEVI Vs. STATE OF U.P. THROUGH SECRETARY
|
December 5, 2012 |
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SHARDA DEVI Vs. A D J
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September 13, 2012 |
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SHARDA PRASAD SINGH Vs. STATE OF U P
|
October 12, 2012 |
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SHARDA PRASAD VERMA Vs. STATE OF U.P. THR. HOME SECRETARY, U.P. CIVIL SEC. LKO & ORS.
|
March 12, 2012 |
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SHARDA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
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SHARIF AHMAD Vs. CHAKSHU AND ASSOCIATE
|
April 4, 2012 |
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SHASHI BHUSHAN SINGH & 27 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. GOVT. OF
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February 1, 2012 |
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SHASHI KANT BAJPAI Vs. STATE OF U.P.
|
April 6, 2012 |
|
SHASHI KANT RAI Vs. STATE OF U.P.
|
May 16, 2012 |
|
SHASHI KIRAN Vs. STATE OF U.P.
|
December 10, 2012 |
|
SHASHI KUMAR DWIVEDI Vs. STATE OF U.P
|
October 11, 2012 |
|
SHASHI PRABHA DWEVEDI Vs. BANARAS HINDU UNIVERSITY
|
January 10, 2012 |
|
SHASHTHI DUTT SHASTRI Vs. STATE OF U P
|
May 15, 2012 |
|
SHAUKAT ALI & OTHERS Vs. ADDL DISTRICT & SESSIONS JUDGE, ANPARAOBRA & OTHER
|
March 1, 2012 |
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SHAUKIN Vs. STATE OF U P
|
May 15, 2012 |
|
SHEEL CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER LALITPUR
|
January 2, 2012 |
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SHEESHPAL Vs. ADDITIONAL COMMISSIONER BARELLY REGION
|
January 9, 2012 |
|
SHEFALI CHATTERJI Vs. ADDTIONAL DISTRICT JUDGE VARANASI
|
July 26, 2012 |
|
SHEO DAS Vs. RAM JIYAWAN RAM
|
October 18, 2012 |
|
SHEO KUMAR (SINCE DECEASED AND SUBSTITUTED BY HIS LEGAL HEIRS) Vs. XITH A.D. AND SESSIONS JUDGE AND ANOTHER
|
December 3, 2012 |
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SHEO KUMAR SHARMA Vs. JT DIRECTOR OF EDUCATION VARANASI
|
August 31, 2012 |
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SHEO NANDAN SAHAI Vs. SENIOR REGIONAL MANAGER P.N.B
|
March 22, 2012 |
|
SHEODAAN SINGH Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SHEONATH Vs. D.I.O.S.
|
April 20, 2012 |
|
SHEOPAL SINGH Vs. CHHIDDU SINGH
|
July 16, 2012 |
|
SHEORAJ SINGH Vs. STATE OF U P
|
August 8, 2012 |
|
SHER BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION,PRATAPGARH
|
October 5, 2012 |
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SHER SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
SHESH DUTT PANDEY Vs. STATE OF U P
|
May 2, 2012 |
|
SHIBBO Vs. STATE OF U.P. THRU SECY. DEPTT OF ENERGY AND OTHERS
|
January 12, 2012 |
|
SHIMBHU SINGH Vs. STATE OF U.P
|
November 1, 2012 |
|
SHISHIR GUPTA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
March 2, 2012 |
|
SHITLA PRASAD SRIVASTAVA Vs. STATE OF U P
|
August 21, 2012 |
|
SHIV ANJALI SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
|
August 28, 2012 |
|
SHIV BAHADUR YADAV Vs. STATE OF U P
|
November 29, 2012 |
|
SHIV BEHARI Vs. GOVIND KUMAR GUPTA
|
October 8, 2012 |
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SHIV BHUSHAN TRIPATHI AND OTHERS Vs. SMT. SAROJNI DEVI AND OTHERS
|
January 12, 2012 |
|
SHIV CHARAN Vs. KM. NIRJA AND OTHERS
|
September 28, 2012 |
|
SHIV CHARAN SINGH Vs. ADDITIONAL COMMISSIONER (JUDICIAL) MEERUT DIVISION
|
July 10, 2012 |
|
SHIV GOVIND SHUKLA Vs. STATE OF U P
|
September 28, 2012 |
|
SHIV JEE LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
January 10, 2012 |
|
SHIV KANT ALIAS PAPPAN Vs. STATE OF U P
|
November 1, 2012 |
|
SHIV KUMAR Vs. STATE OF U P & OTHERS
|
March 2, 2012 |
|
SHIV KUMAR Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
SHIV KUMAR Vs. STATE OF U P
|
March 21, 2012 |
|
SHIV KUMAR & OTHERS Vs. ADDITIONAL COMMISSIONER (JUDICIAL), MEERUT REGION MEERUT & ORS.
|
February 9, 2012 |
|
SHIV KUMAR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
Shiv Kumar and Others Vs. State of U.P.
|
March 21, 2012 |
|
SHIV KUMAR DUBEY Vs. STATE OF U P
|
February 24, 2012 |
|
SHIV KUMAR RUNGTA Vs. STATE OF U P
|
August 31, 2012 |
|
SHIV KUMAR SINGH YADAV Vs. ADDITIONAL DIRECTOR
|
August 3, 2012 |
|
SHIV KUMARI Vs. STATE OF U P
|
May 24, 2012 |
|
SHIV NAIK Vs. ADDITIONAL COMMISSIONER JUDICIAL FAIZABAD DIVISION FAIZABAD
|
March 20, 2012 |
|
SHIV NARAIN Vs. STATE OF U P AND ANR
|
April 27, 2012 |
|
SHIV NARAIN BARBAR Vs. KEDAR NATH SAHU
|
April 9, 2012 |
|
SHIV NARAIN RATHORE Vs. IVTH. A.D.J. AND OTHERS
|
October 1, 2012 |
|
SHIV NARAIN TRIPATHI Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
SHIV NAYAK SINGH Vs. RAM AUTAR
|
July 26, 2012 |
|
SHIV POOJAN TRIPATHI Vs. STATE OF U.P.
|
October 4, 2012 |
|
SHIV PRASAD @ NATE Vs. ADDL DIST JUDGE AND OTHERS
|
September 18, 2012 |
|
SHIV PRATAP SINGH Vs. STATE OF U.P THRU PRINCIPAL SECY., HOME., AND OTHERS
|
April 23, 2012 |
|
SHIV PUJAN YDADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 20, 2012 |
|
SHIV RAM Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SHIV RAM KUSHWAHA Vs. STATE OF U.P.THROUGH PRINCIPAL SECY. DEPT. OF HOME LUCKNOW
|
February 6, 2012 |
|
SHIV SEWAK SINGH Vs. STATE OF U P
|
May 25, 2012 |
|
SHIV SHANKAR Vs. COMMISSIONER BAREILLY
|
May 11, 2012 |
|
SHIV SHANKAR GUPTA Vs. R.C. AND E.O./DISTRICT MAGISTRATE AND ANOTHER
|
October 18, 2012 |
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SHIV SHANKAR PRASAD Vs. CHANCHAL ALIAS CHAMELI
|
January 3, 2012 |
|
SHIV SHANKER LAL Vs. COMMISSIONER AND ORS.
|
August 30, 2012 |
|
SHIVA NAND SINGH Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
SHIVALIK COAL TRADERS Vs. UNION OF INDIA
|
October 12, 2012 |
|
SHIVCHARAN MAURYA Vs. ADDITIONAL DISTRICT JUDGE
|
December 19, 2012 |
|
SHIVENDRA BAHADUR PAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
SHIVRAJ SINGH Vs. STATE OF U P
|
June 15, 2012 |
|
SHOBHA CHANDRA Vs. U.P. INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD
|
March 2, 2012 |
|
SHOBHA SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
|
March 23, 2012 |
|
SHOBHAWATI MISHRA Vs. GYANMATI
|
May 4, 2012 |
|
SHODAN SINGH Vs. ADDITIONAL COMMISSIONER
|
September 28, 2012 |
|
SHRAVAN KUMAR Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SHRAWAN KUMAR Vs. NIRMALA MAUJI LAL
|
December 4, 2012 |
|
SHREE DEV Vs. STATE OF U.P.
|
September 27, 2012 |
|
SHREE PAL Vs. STATE OF U P
|
July 25, 2012 |
|
SHREE PRAKASH Vs. STATE OF U P
|
August 29, 2012 |
|
SHREE SATYA NARAIN TULSI MANAS MANDIR Vs. WORKMAN COMPENSATION COMMISSIONER & ANOTHER
|
January 4, 2012 |
|
SHRI BHAWAN & ANOTHER Vs. STATE OF U.P.
|
January 20, 2012 |
|
SHRI GANDHI JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
August 30, 2012 |
|
Shri James N.Chand, aged about 62 years Vs. State of Uttarakhand
|
January 4, 2012 |
|
SHRI KRISHNA JANKA DEVI DEGREE COLLEGE RURA RAMABAI NAGAR Vs. STATE OF U.P.
|
June 26, 2012 |
|
SHRI P.C. PATHAK AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
|
SHRI SANJAY GUPTA Vs. SHRI RAM KISHORE GUPTA AND OTHERS
|
October 1, 2012 |
|
SHRIKANT BHARDWAJ Vs. STATE OF U P
|
October 8, 2012 |
|
SHRIKANT PANDEY Vs. RAMSHABAD MISHRA
|
December 3, 2012 |
|
SHRUTI GARG Vs. CHHATRAPATI SHAHU JI MAHARAJ MEDICAL UNIVERSITY AN
|
August 17, 2012 |
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SHUBHAM TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
September 6, 2012 |
|
SHWETA SINGH Vs. STATE OF U P
|
August 29, 2012 |
|
SHWETA SINGH Vs. STATE OF U P
|
April 5, 2012 |
|
SHWETAMBARI SHUKLA Vs. STATE OF U P AND OTHERS
|
May 9, 2012 |
|
SHYAM BABOO PANDEY Vs. STATE OF U P
|
January 6, 2012 |
|
SHYAM BEHARI LAL Vs. STATE
|
February 9, 2012 |
|
SHYAM BIHARI CHOUHAN & OTHERS Vs. STATE OF U.P.
|
January 16, 2012 |
|
SHYAM CHANDRA PATHAK Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION
|
February 3, 2012 |
|
SHYAM JI CHAUBEY Vs. DIRECTOR GENERAL OF POLICE
|
April 6, 2012 |
|
SHYAM KARAN Vs. STATE OF U P
|
July 27, 2012 |
|
SHYAM KUMAR DWIVEDI Vs. STATE OF U.P.
|
February 14, 2012 |
|
SHYAM LAL Vs. STATE OF U P
|
October 18, 2012 |
|
SHYAM LAL JAIN Vs. ROHIT KUMAR JAIN
|
September 6, 2012 |
|
SHYAM LAL KANAUJIA Vs. STATE OF U P
|
January 24, 2012 |
|
SHYAM MANOHAR GUPTA Vs. STATE OF U P
|
December 6, 2012 |
|
SHYAM MOHAN SINGH Vs. VISHRAM RATHORE AND ANR.
|
January 18, 2012 |
|
SHYAM NARAIN SINGH Vs. STATE OF U P
|
September 13, 2012 |
|
SHYAM RANG DWIVEDI Vs. STATE OF U P
|
January 5, 2012 |
|
SHYAM SINGH Vs. STATE OF U P
|
August 23, 2012 |
|
SHYAM SINGH Vs. STATE OF U.P. & ANOTHER
|
January 11, 2012 |
|
SHYAM SINGH AHERIA Vs. AWADHESH KUMAR, IIND ADDL C J M
|
May 21, 2012 |
|
SHYAM SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SHYAM SINGH KUSHWAHA Vs. STATE OF U P
|
March 27, 2012 |
|
Shyama Ice and Cold Storage (P) Ltd.and Others Vs. Syndicate Banks and Another
|
February 29, 2012 |
|
SHYAMA LAL Vs. STATE OF U P
|
February 9, 2012 |
|
SHYAMLEELA DEVELOPMENT PVT LTD Vs. ANIL KUMAR SINGH
|
January 7, 2012 |
|
SHYAU PRASAD @ ALWAR Vs. STATE OF U.P.
|
May 16, 2012 |
|
SIBTE HASAN Vs. STATE OF U P
|
November 2, 2012 |
|
SIDDHANT MAHAJAN Vs. COMMISSIONER, MEERUT AND ANOTHER
|
January 12, 2012 |
|
SIDDHARTH TRIPATHI Vs. C B I
|
July 16, 2012 |
|
SIKANDAR Vs. ADDITIONAL DISTRICT JUDGE CT. NO. 4 AND ANOTHER
|
March 2, 2012 |
|
SILK AND KAPDA KARMCHARI UNION Vs. DEPUTY LABOUR COMMISSIONER
|
July 4, 2012 |
|
SINCHAI SANGH NICHLI GANGA NAHAR, KANPUR Vs. STATE OF U.P.
|
November 23, 2012 |
|
SINGH GRAMODYOG INT BHATTA Vs. COMMISSIONER, TRADE TAX, LUCKNOW
|
May 7, 2012 |
|
SINGH PRATAP DEV Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF MINORITIES WELFA
|
January 12, 2012 |
|
SIPAHI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 12, 2012 |
|
SIRAZUDDIN AND OTHERS Vs. STATE OF U P & ANOTHER
|
September 7, 2012 |
|
SITA DEVI AND OTHERS Vs. MITHILESH DIKSHIT AND OTHERS
|
July 24, 2012 |
|
SITA KUMAR Vs. STATE OF U P
|
July 3, 2012 |
|
SITA KUMARI Vs. STATE OF UP
|
December 4, 2012 |
|
SITA RAM Vs. STATE OF U.P.
|
January 12, 2012 |
|
SITA RAM BIJPURIYA Vs. STATE OF U.P. AND OTHERS
|
October 9, 2012 |
|
SITA RAM VERMA Vs. STATE OF U P
|
March 16, 2012 |
|
SITAPATI Vs. STATE OF U P
|
January 3, 2012 |
|
SITARAM VISHWAKARMA Vs. ENGINEER IN CHIEF
|
July 13, 2012 |
|
SIYA DULARI Vs. ADDITIONAL COMMISSIONER, LUCKNOW & 4 ORS
|
September 7, 2012 |
|
SIYA RAM YADAV Vs. STATE OF U P
|
July 3, 2012 |
|
SMART BUILDERS LUCKNOW Vs. COMMISSIONER CENTRAL EXCISE & SERVICE TAX, LUCKNOW
|
October 30, 2012 |
|
SMT SEEMA AGARWAL Vs. SMT PRIMILA
|
January 12, 2012 |
|
SMT. ANITA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. ARCHANA GARG Vs. STATE OF U.P.
|
April 25, 2012 |
|
SMT. BELA DEVI @ CHANDRAKALA DEVI Vs. SMT. CHAMELI DEVI AND ANOTHER
|
May 15, 2012 |
|
SMT. BUDIYA AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 12, 2012 |
|
SMT. CHANDRAWATI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. DEEPTI CHATURVEDI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SMT. DEEPTI MATHUR AND ANR. Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SMT. DUROPADI DEVI Vs. STATE OF U.P.
|
January 4, 2012 |
|
SMT. FAGUNI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SMT. GAYATRI DEVI AND OTHERS Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
September 19, 2012 |
|
SMT. IDDA AND OTHERS Vs. SMT. MADAR SHAH AND OTHERS
|
January 20, 2012 |
|
SMT. JAGRANI DEVI Vs. ARVIND PANDEY
|
February 9, 2012 |
|
SMT. KAMLA DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 7, 2012 |
|
SMT. KAMLESH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 9, 2012 |
|
SMT. KAVITA DWIVEDI Vs. REGIONAL ASSISSTANT DIRECTOR, BASIC EDUCATION AND OTHERS
|
January 12, 2012 |
|
SMT. KIRAN Vs. STATE OF U.P. AND ANOTHER
|
November 19, 2012 |
|
SMT. KISHWAR JAHAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 11, 2012 |
|
SMT. LALITA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
SMT. LALTI DEVI Vs. IVTH A.D.J.
|
July 25, 2012 |
|
SMT. MAMTA Vs. STATE OF U.P. AND ANOTHER
|
January 13, 2012 |
|
SMT. MANUARA BEGUM AND OTHERS Vs. NATIONAL INSURANCE CO. LTD., THROUGH ITS DIVISIONAL MANAGER AND OTHERS
|
September 19, 2012 |
|
SMT. MEENAKSHI @ JOOLI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. MEENAKSHI @ JOOLI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 7, 2012 |
|
SMT. MEENAKSHI @ PINKI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 9, 2012 |
|
SMT. MEERA BARNWAL Vs. STATE OF U.P. AND OTHERS
|
February 15, 2012 |
|
SMT. MEERA DEVI AND ANOTHER Vs. GOPAL KOKULESHWAR JI MAHARAJ
|
January 10, 2012 |
|
SMT. MUNNI DEVI Vs. RAGHUBIR SARAN (D) AND OTHERS
|
August 8, 2012 |
|
SMT. MURTAZA BANO Vs. STATE OF U.P. THRU SECY. REVENUE & 17 ORS.
|
February 9, 2012 |
|
SMT. NEETA SHARMA Vs. STATE OF U.P. THRU THE SECRETARY (REVENUE) AND ANOTHER
|
January 12, 2012 |
|
SMT. NEETOO VERMA THRU HER HUSBAND SRI MAHADEV AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. PANCHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SMT. PINKI & OTHERS Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
SMT. POORAN DEVI @ BAKUNTHI DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SMT. PREMWATI DEVI Vs. VIJAY KUMAR SOLANKI
|
July 24, 2012 |
|
SMT. PUSHPA & ANOTHER Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
SMT. RAGINI BHAGAT Vs. SMT. KARISHMA SAXENA
|
February 6, 2012 |
|
SMT. RAJ LAXMI SRIVASTAVA & OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 16, 2012 |
|
SMT. RAJBALA AND ANOTHER Vs. ADESH KUMAR AND ANOTHER
|
August 22, 2012 |
|
SMT. RAMRATI DEVI AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 12, 2012 |
|
SMT. RASHMI SINGH Vs. PRAVEEN KUMAR SACHAN
|
September 28, 2012 |
|
SMT. RENU TRIPATHI Vs. PRESCRIBED AUTHORITY/2ND ADDITIONAL JUDGE SMALL CAUSES
|
August 27, 2012 |
|
SMT. RESHMA BANO Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SMT. ROOP RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR CAMP KHERI
|
January 12, 2012 |
|
SMT. RUBINA DEVI Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. SADHANA PUNDEER Vs. UNION OF INDIA AND OTHERS
|
December 17, 2012 |
|
SMT. SAFIA BEGUM Vs. THE ADDITIONAL COMMISSIONER (JDUCIAIL) AND OTHERS
|
January 12, 2012 |
|
SMT. SAHIDAN Vs. SHRI SHANKAR
|
January 9, 2012 |
|
SMT. SAKSHI TOMAR Vs. STATE OF U.P. AND OTHERS
|
November 7, 2012 |
|
SMT. SANJU DEVI Vs. UNION OF INDIA THRU G.M., NORTH CENTRAL RAILWAY AND ORS.
|
January 17, 2012 |
|
SMT. SAROJ Vs. STATE OF U.P. AND ANOTHER
|
January 6, 2012 |
|
SMT. SAVITRI DEVI Vs. SMT. RAMAN LATA
|
July 12, 2012 |
|
SMT. SAVITRI DEVI Vs. STATE OF U.P. THR. PRIN SECY. REVENUE CIVIL SECTT. LKO
|
January 2, 2012 |
|
SMT. SAVITRI MOHAN Vs. STATE OF U.P.
|
May 30, 2012 |
|
SMT. SEEMA AFTAB Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SMT. SEEMA DEVI AND ANOTHER Vs. ANIL MISHRA AND OTHERS
|
March 19, 2012 |
|
SMT. SEEMA MISHRA Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SMT. SHABNAM & OTHERS Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
SMT. SHALALA CHATTERJE Vs. ADDITIONAL DISTRICT JUDGE, VARANASI AND ANOTHER
|
September 5, 2012 |
|
SMT. SHAMEEMA FIRDAUS Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
SMT. SHAMIM FATIMA Vs. SMT. MAHMOOD FATIMA
|
January 13, 2012 |
|
SMT. SHANTI DEVI Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
February 28, 2012 |
|
SMT. SHANTI DEVI Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SMT. SHANTI DEVI AND OTHERS Vs. SMT. RAMSHREE AND OTHERS
|
December 18, 2012 |
|
SMT. SHASHI BASOR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. SHASHI GUPTA Vs. KISHAN SINGH
|
August 28, 2012 |
|
SMT. SHIV KUMARI AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 17, LUCKNOW AND OTHERS
|
September 28, 2012 |
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SMT. SHIVANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SMT. SIKHA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SMT. SIMLESH DEVI Vs. UNION OF INDIA AND OTHERS
|
January 12, 2012 |
|
SMT. SITA Vs. SMT. LALMANI DEVI & OTHERS
|
July 9, 2012 |
|
SMT. SUDHA TRIPATHI Vs. ARVIND SINGH DEV, PRINCIPAL SECRETARY, MEDICAL EDUCATION
|
January 17, 2012 |
|
SMT. SUMAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SMT. SUMITRA DEVI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SMT. SUNAHARI DEVI AND OTHERS Vs. MUNAZIR HUSAIN AND OTHERS
|
June 25, 2012 |
|
SMT. SUSHMA SINGH Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
SMT. TARA @ TAHIRA & ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
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SMT. TARAWATI SHUKLA AND OTHERS Vs. DISTRICT JUDGE, LUCKNOW AND OTHERS
|
December 6, 2012 |
|
SMT. TRICHI & OTHERS Vs. STATE OF U.P. & OTHERS
|
January 13, 2012 |
|
SMT. UTTAMRAJEE Vs. D.D.C. & OTHERS
|
January 12, 2012 |
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SMT. VIDYA YADAV Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SMT. VINEETA KOHLI Vs. UTTAR PRADESH POWER CORPORATION
|
March 22, 2012 |
|
SMT. ZAIDA BEGUM AND OTHERS Vs. NATIONAL INSURANCE CO. LTD., THROUGH ITS DIVISIONAL MANAGER AND OTHERS
|
September 19, 2012 |
|
SMT. ZEENAT PARVEEN Vs. STATE OF U.P.
|
July 20, 2012 |
|
SMT.PRABHAWATI DEVI (DEAD) THROUGH L.RS. Vs. SMT. CHAMPA DEVI
|
July 16, 2012 |
|
SOCIETY OF IDEAL EDUCATION & RURAL DEVELOPMENT Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
January 12, 2012 |
|
SOHAN RAM Vs. STATE OF U P
|
May 11, 2012 |
|
SOHAN SINGH Vs. STATE OF UP
|
September 14, 2012 |
|
Sohan Singh @ Mallu (Dead) and others Vs. Prescribed Authority No.2/Addl.Civil Judge (S.D.), Agra and others
|
January 19, 2012 |
|
SOHAN SINGH ALIAS MALLU DEAD Vs. PRESCRIBED AUTHORITY NO 2/ADDL CIVIL JUDGE S D AGRA
|
January 19, 2012 |
|
SOHANLAL GAUTAM ALIAS VIRENDRA Vs. PRINCIPAL JUDGE FAMILY COURT
|
September 7, 2012 |
|
SOHRAB KHAN Vs. STATE OF U P
|
June 4, 2012 |
|
SOM NATH HONDA Vs. RAVINDRA SHANKAR DIXIT
|
September 3, 2012 |
|
SOM SINGH Vs. SANTOSHI DEVI
|
July 9, 2012 |
|
SOMNATH Vs. STATE OF U P
|
February 8, 2012 |
|
SOMPAL Vs. STATE OF UTTAR PRADESH
|
November 8, 2012 |
|
SONI SACHAN Vs. STATE OF U.P. AND OTHERS
|
February 3, 2012 |
|
SONIKA JAIN Vs. STATE OF U P
|
October 16, 2012 |
|
SONIYA & OTHERS Vs. STATE OF U.P. & ANOTHER
|
January 12, 2012 |
|
SONPAL Vs. STATE OF U P
|
August 31, 2012 |
|
SONU PASWAN Vs. STATE OF U P
|
May 30, 2012 |
|
SOORAJ PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
SR. BRANCH MANAGER, L.I.C. OF INDIA Vs. COMMISSIONER OF INCOME TAX, VARANASI
|
April 18, 2012 |
|
SREE KRISHNA Vs. DY DIRECTOR OF CONSOLIDATION
|
April 9, 2012 |
|
SRI HARESH BABU Vs. STATE OF U P
|
September 3, 2012 |
|
SRI KHADESHWARI BABA JAN KALYAN SAMITI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 13, 2012 |
|
SRI KHALEEK UZ ZAMA Vs. SMT. SHABNAM BAHAR AND ANR.
|
January 9, 2012 |
|
SRI LAL SINGH Vs. THE STATE OF U.P. AND OTHERS
|
March 2, 2012 |
|
SRI RAM Vs. ADDITIONAL DISTRICT JUDGE
|
September 13, 2012 |
|
Sri Ram Murti Sharma Vs. 1st Additional Civil Judge Aligarh and others
|
March 16, 2012 |
|
SRI RAM S/O MITHAI LAL Vs. STATE OF U.P. THRU SECY. HOUSING & URBAN PLANNING & ORS.
|
January 24, 2012 |
|
SRI ZAMEER UDDIN AND OTHERS Vs. GOVIND SHANKAR KHANNA AND OTHERS
|
January 13, 2012 |
|
STAE OF U P Vs. DAL CHAND ALIAS JHANDU
|
February 23, 2012 |
|
STANDARD HIND COMPANY Vs. CIT
|
April 27, 2012 |
|
STAR PAPER MILLS LTD Vs. DEPUTY DIRECTOR
|
January 20, 2012 |
|
STATE Vs. MOHD SARIF
|
July 9, 2012 |
|
STATE BANK OF INDIA AND ANOTHER Vs. LAKKHI CHANDRA PRASAD AND OTHERS
|
March 14, 2012 |
|
STATE OF HARYANA Vs. UNIVERSAL ART PRESS
|
October 8, 2012 |
|
STATE OF U P Vs. HARVEER SINGH ALIAS HARRU
|
March 13, 2012 |
|
STATE OF U P Vs. RADHEY LAL MAHESHWARI
|
August 23, 2012 |
|
STATE OF U P Vs. MAHADEVI
|
April 4, 2012 |
|
STATE OF U P Vs. DHARAM PAL SINGH
|
April 4, 2012 |
|
STATE OF U P Vs. LABOUR COURT
|
July 19, 2012 |
|
STATE OF U P Vs. NAMRATA SINGH
|
April 12, 2012 |
|
STATE OF U P Vs. RAM PRASAD SAXENA
|
August 14, 2012 |
|
STATE OF U P Vs. SRI RAM
|
May 1, 2012 |
|
STATE OF U P Vs. HARIBANSH PANDEY
|
July 5, 2012 |
|
STATE OF U P Vs. RAGHVENDRA TIWARI
|
July 5, 2012 |
|
STATE OF U P Vs. KRISHNA KUMAR
|
February 1, 2012 |
|
STATE OF U P Vs. AWADHESH KUMAR BHARTI
|
February 1, 2012 |
|
STATE OF U P Vs. RAM AJORE
|
January 9, 2012 |
|
STATE OF U P Vs. MOHAMMAD SAFIQ
|
January 20, 2012 |
|
STATE OF U P Vs. BHIM SINGH
|
March 2, 2012 |
|
STATE OF U P Vs. R K SONI
|
March 29, 2012 |
|
STATE OF U P Vs. BABLU
|
January 30, 2012 |
|
STATE OF U P Vs. RAM VRIKSHA
|
February 1, 2012 |
|
STATE OF U P Vs. SURESH GIRI
|
February 9, 2012 |
|
STATE OF U P Vs. JITENDRA DUBEY
|
February 21, 2012 |
|
STATE OF U P Vs. RAKESH KUMAR AGNIHOTRI
|
July 3, 2012 |
|
STATE OF U P Vs. HARISH CHANDRA RAI
|
July 5, 2012 |
|
STATE OF U P Vs. SANTOSH SINGH
|
July 6, 2012 |
|
STATE OF U P Vs. ADDL COMMISSIONER MEERUT
|
July 23, 2012 |
|
STATE OF U P Vs. BIJAN ALIAS BIBI JAN
|
May 8, 2012 |
|
STATE OF U P Vs. STATE PUBLIC SERVICE TRIBUNAL
|
September 13, 2012 |
|
STATE OF U P Vs. TARA SINGH JAISWAL
|
August 9, 2012 |
|
STATE OF U P Vs. AMIT
|
August 8, 2012 |
|
STATE OF U P Vs. RAM KISHAN
|
September 6, 2012 |
|
STATE OF U P Vs. VIJAY KUMAR TALWAR
|
September 6, 2012 |
|
STATE OF U P Vs. UMESH CHANDRA VYAS
|
April 30, 2012 |
|
STATE OF U P Vs. UMA SHANKAR PARASHAR
|
May 24, 2012 |
|
STATE OF U P Vs. GANGA DEVI
|
December 18, 2012 |
|
STATE OF U P Vs. JAHAN SINGH & OTHERS
|
January 11, 2012 |
|
STATE OF U P Vs. DAL CHAND @ JHANDU
|
February 27, 2012 |
|
STATE OF U P Vs. MOHARAM ALI & OTHERS
|
October 15, 2012 |
|
STATE OF U P Vs. PRESIDING OFFICER
|
July 4, 2012 |
|
STATE OF U P Vs. PRESIDING OFFICER
|
August 14, 2012 |
|
STATE OF U P Vs. SATYA PAL SINGH
|
December 6, 2012 |
|
STATE OF U P Vs. KUNWAR SINGH
|
November 20, 2012 |
|
STATE OF U P Vs. M/S. COROMANDAL ENGINEERING CO LTD
|
February 1, 2012 |
|
STATE OF U P Vs. RAM KISHAN
|
September 24, 2012 |
|
STATE OF U P Vs. P O INDUSTRIAL TRIBUNAL
|
May 2, 2012 |
|
STATE OF U P & ANOTHER Vs. ABDUL GAFFOOR & OTHERS
|
October 15, 2012 |
|
STATE OF U P & OTHERS Vs. SURENDRA SINGH & ANOTHER
|
July 3, 2012 |
|
STATE OF U P AND ANOTHER Vs. JAGDISH TIWARI AND OTHERS
|
July 5, 2012 |
|
STATE OF U P COLLECTOR LKO Vs. RADHEY LAL
|
October 29, 2012 |
|
STATE OF U P THROUGH DISTRICT Vs. COMMISSIONER
|
September 20, 2012 |
|
STATE OF U.P Vs. M.P. DANGA & ANOTHER
|
February 9, 2012 |
|
STATE OF U.P. Vs. SALEEM AKHTAR AND OTHERS
|
February 3, 2012 |
|
STATE OF U.P. Vs. TRIBHUWAN & OTHERS
|
January 3, 2012 |
|
STATE OF U.P. Vs. 5TH ADDITIONAL DISTRICT JUDGE
|
December 21, 2012 |
|
STATE OF U.P. Vs. KAMLESH KUMAR TRIPATHI
|
October 31, 2012 |
|
STATE OF U.P. Vs. D.S. THUKRAL
|
January 12, 2012 |
|
STATE OF U.P. Vs. SAMI ULLAH AND OTHERS
|
January 12, 2012 |
|
STATE OF U.P. Vs. RAM AVTAR SINGH & OTHERS
|
February 10, 2012 |
|
STATE OF U.P. Vs. AJAY SINGH
|
September 28, 2012 |
|
STATE OF U.P. Vs. UMAKANT AND OTHERS
|
January 20, 2012 |
|
STATE OF U.P. Vs. RAJ SINGH KUSHWAHA
|
December 7, 2012 |
|
STATE OF U.P. Vs. VIRENDRA PANDEY
|
July 2, 2012 |
|
STATE OF U.P. Vs. BHULAAN & OTHERS
|
January 18, 2012 |
|
STATE OF U.P. Vs. LACHHAN AND OTHERS
|
January 13, 2012 |
|
STATE OF U.P. Vs. LALLAN SINGH
|
January 13, 2012 |
|
STATE OF U.P. Vs. SUKHEY
|
November 2, 2012 |
|
STATE OF U.P. Vs. RAM KUMAR
|
December 12, 2012 |
|
STATE OF U.P. Vs. M/S. RAM PAL SINGH MUKHTAR AHMAD
|
May 11, 2012 |
|
STATE OF U.P. Vs. RAM SUMIRAN
|
May 15, 2012 |
|
STATE OF U.P. Vs. SWARAN JEET SINGH AND OTHERS
|
February 28, 2012 |
|
STATE OF U.P. Vs. BALKUTTIPAL & OTHERS
|
January 2, 2012 |
|
STATE OF U.P. 136 Vs. BAGWANA & OTHERS
|
February 10, 2012 |
|
STATE OF U.P. AND OTHERS Vs. SUDHA BHARGAVA AND ANOTHER
|
November 21, 2012 |
|
STATE OF U.P. THRU COLLECTOR JALAUN & OTHERS Vs. SURAJ PRAKASH GIRHOTRA & OTHERS
|
December 4, 2012 |
|
STATE OF U.P. THRU COLLECTOR, SAHARANPUR AND ANOTHER Vs. A.D.J. COURT NO. 2 SAHARANPUR AND OTHERS
|
November 6, 2012 |
|
STATE OF U.P. THRU PRINCIPAL SECRETARY MEDICAL & HEALTH & AN Vs. DR. SHANTI PRASAD JAIN S/O LATE PALTUMAL JAIN & ANR.
|
February 9, 2012 |
|
STATE OF U.P. THRU. D.M. Vs. DILIP KUMAR VERMA AND OTHERS
|
January 16, 2012 |
|
State of U.P.and Another Vs. R.K.Soni and Others
|
March 29, 2012 |
|
STATE OF UP Vs. CHAMAN LAL
|
July 3, 2012 |
|
STATE OF UP Vs. GAYA LAL PASI
|
May 28, 2012 |
|
STATE OF UP Vs. RAM SAJIVAN
|
May 9, 2012 |
|
STATE OF UP Vs. IVTH SDDITIONAL DISTRICT JUDGE
|
April 13, 2012 |
|
STATE OF UTTAR PRADESH Vs. ACHHAIBAR
|
April 30, 2012 |
|
STATE OF UTTAR PRADESH Vs. RAJ KUMAR ALIAS PAPPU & ANOTHER
|
January 13, 2012 |
|
STATE OF UTTAR PRADESH Vs. SHANTI DEVI
|
February 14, 2012 |
|
STATE URBAN DEVELOPMENT AGENCY (SUDA) AND ORS Vs. CIT
|
February 10, 2012 |
|
STEEL INDUSTRIES OF HINDUSTAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2012 |
|
SUALIHA Vs. STATE OF U P
|
March 26, 2012 |
|
SUBHANK PRAKASH Vs. STATE OF U P
|
May 27, 2012 |
|
SUBHAS SINGH Vs. MEENA DEVI
|
September 17, 2012 |
|
SUBHASH AND OTHERS Vs. STATE OF U.P.
|
January 13, 2012 |
|
SUBHASH CHAND Vs. STATE OF U P
|
April 5, 2012 |
|
SUBHASH CHAND GUPTA Vs. STATE OF U P
|
January 18, 2012 |
|
SUBHASH CHANDRA Vs. STATE OF U P
|
April 30, 2012 |
|
SUBHASH CHANDRA Vs. GOPAL KRISHNA GANGAL & ANOTHER
|
February 1, 2012 |
|
SUBHASH CHANDRA Vs. STATE OF U P
|
April 12, 2012 |
|
SUBHASH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 24, 2012 |
|
SUBHASH CHANDRA PURWAR Vs. DISTRICT JUDGE MAHOBA
|
August 16, 2012 |
|
SUBHASH CHANDRA VERMA Vs. STATE OF U P
|
August 24, 2012 |
|
SUBHASH MAINI Vs. NATHI RAM
|
March 19, 2012 |
|
SUBHASH RAJBHAR Vs. STATEOF U P
|
October 5, 2012 |
|
SUBHASH VERMA Vs. NARENDRA KUMAR
|
May 11, 2012 |
|
SUBHASH VERMA Vs. NARENDRA KUMAR
|
May 1, 2012 |
|
SUBODH KUMAR Vs. PRESIDING OFFICER
|
November 7, 2012 |
|
SUBODH KUMAR Vs. PRESIDING OFFICER
|
September 7, 2012 |
|
SUBODH KUMAR TIWARI Vs. STATE OF U.P.
|
December 19, 2012 |
|
SUBODH SAXENA Vs. STATE OF U P
|
January 13, 2012 |
|
SUBROS LTD Vs. R P F C MEERUT
|
January 31, 2012 |
|
SUDAMA Vs. CHIEF CONTROLLING
|
July 26, 2012 |
|
SUDAMA Vs. STATE OF U.P.
|
January 13, 2012 |
|
SUDAMA DEVI Vs. STATE OF U P
|
August 31, 2012 |
|
SUDESH KUMAR Vs. STATE OF U P
|
November 20, 2012 |
|
SUDHA AGRAWAL Vs. SPL. JUDGE (ESSENTIAL COMMODITIES ACT)/A.D. AND S.J. AND ORS.
|
November 2, 2012 |
|
SUDHA DEVI Vs. STATE OF U P
|
April 23, 2012 |
|
SUDHA SHARMA Vs. SHASHI BALA SHARMA
|
August 27, 2012 |
|
SUDHA SHARMA Vs. SHASHI BALA SHARMA
|
August 28, 2012 |
|
SUDHA TIWARI Vs. STATE OF U.P.
|
May 2, 2012 |
|
SUDHAKAR DWIVEDI Vs. STATE OF U P
|
June 1, 2012 |
|
SUDHIR KUMAR SAXENA Vs. STATE OF U.P.
|
April 30, 2012 |
|
SUDHIR OJHA Vs. STATE OF U.P. AND OTHERS
|
October 10, 2012 |
|
SUGHAR PAL SINGH Vs. CANE COMMISSIONER U P LUCKNOW
|
February 8, 2012 |
|
SUGHAR SINGH Vs. RAJ NARAYAN MISHRA
|
August 9, 2012 |
|
SUGRA Vs. PAWAN YADAV
|
July 18, 2012 |
|
SUJAN SINGH Vs. STATE OF U P
|
August 23, 2012 |
|
SUJEET CHAUDHARY Vs. UNION OF INDIA
|
May 7, 2012 |
|
SUJEET YADAV (MINOR) Vs. STATE OF U.P. AND OTHERS
|
July 30, 2012 |
|
SUKH LAL Vs. ASHOK KUMAR RAGHUWANSI
|
November 21, 2012 |
|
SUKHAI Vs. HARI NATH
|
March 1, 2012 |
|
SUKHPAL SINGH Vs. STATE OF U P
|
September 13, 2012 |
|
SUKHVIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 15, 2012 |
|
SUKHVIRI DEVI Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
October 30, 2012 |
|
SUMAN Vs. BRAJ KISHORE
|
January 12, 2012 |
|
SUMAN KUMARI Vs. UNION OF INDIA THRU THE SECY & OTHERS
|
January 20, 2012 |
|
SUMAN LATA SRIVASTAVA Vs. P O, LABOUR COURT
|
November 6, 2012 |
|
SUMAN SINGH Vs. BHARAT LAL
|
February 9, 2012 |
|
SUMAN SRIVASTAVA Vs. STATE OF U P
|
June 20, 2012 |
|
SUMER AND OTHERS Vs. ADDL. COLLECTOR (F & R) AND ANOTHER
|
January 12, 2012 |
|
SUMIT TYAGI Vs. STATE OF U.P.
|
January 12, 2012 |
|
SUMITRA KAUR Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 20, 2012 |
|
SUN DIRECT TV PVT LTD Vs. STATE OF UP
|
July 20, 2012 |
|
SUNAHARI DEVI Vs. MUNAZIR HUSAIN
|
July 25, 2012 |
|
SUNAIANA TRIPATHI Vs. STATE OF U P
|
January 20, 2012 |
|
Sunaiana Tripathi (ROLL NO.26114) Vs. State of U.P.and Others
|
January 20, 2012 |
|
SUNDER Vs. ADDTIONAL COLLECTOR
|
September 18, 2012 |
|
SUNDER LAL Vs. III A.D.J. AND OTHERS
|
September 17, 2012 |
|
SUNEEL KUMAR Vs. CIVIL JUDGE (JUNIOR DIVISION), LAKHIMPUR KHERI AND ANOTHER
|
November 27, 2012 |
|
SUNEEL KUMAR Vs. DEPUTY DIRECTOR OF CONSO
|
December 10, 2012 |
|
SUNEEL KUMAR SINGH Vs. STATE OF U P
|
December 7, 2012 |
|
SUNIL DUTT Vs. STATE OF U P
|
February 9, 2012 |
|
SUNIL KUMAR Vs. JASVINDER KAUR
|
August 6, 2012 |
|
SUNIL KUMAR Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
|
January 12, 2012 |
|
SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
|
December 21, 2012 |
|
SUNIL KUMAR Vs. STATE OF U.P.
|
December 20, 2012 |
|
SUNIL KUMAR ALIAS SONU AND ANOTHER Vs. CHAUDHARY VEEMAL AND OTHERS
|
August 24, 2012 |
|
SUNIL KUMAR KUSHAL Vs. STATE URBEN DEVELOPMENT AUTHORITY
|
July 2, 2012 |
|
SUNIL KUMAR SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
September 25, 2012 |
|
SUNIL KUMAR SONI Vs. DISTRICT JUDGE, SULTANPUR AND OTHERS
|
March 29, 2012 |
|
SUNIL VIKRAM SINGH Vs. STATE OF U P
|
January 6, 2012 |
|
SUNILKUMAR JOLLY Vs. D.J.,LUCKNOW
|
November 7, 2012 |
|
SUNITA AND OTHERS Vs. RENU GUPTA AND ANOTHER
|
December 18, 2012 |
|
SUNITA PANCHAL Vs. STATE OF U P
|
July 6, 2012 |
|
SUNITA SHARMA Vs. STATE OF U P
|
July 9, 2012 |
|
SUNITA SINGH Vs. STATE OF U P
|
October 12, 2012 |
|
SUNITA SRIVASTAVA Vs. G.M. U.P.S.R.T.C.
|
December 14, 2012 |
|
SUNITI SRIVASTAVA Vs. STATE OF U P
|
January 25, 2012 |
|
SUNNY ALIAS JATIN YADAV Vs. STATE OF U P
|
December 14, 2012 |
|
SURAJ BHAN Vs. VTH ADDITIONAL DISTRICT JUDGE
|
December 5, 2012 |
|
SURAJ PRAKASH Vs. WAQF KHUDABAND TALA MAUSOOMA
|
October 9, 2012 |
|
SURAJ SAHAI SHARMA Vs. BOARD OF REVENUE
|
July 4, 2012 |
|
SURANTI DEVI Vs. STATE OF U P
|
September 28, 2012 |
|
SURENDRA BAHADUR SINGH Vs. AEMED FORCES TRIBUNAL REGIONAL BENCH
|
May 2, 2012 |
|
SURENDRA BAHADUR SINGH Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH LUCKNOW
|
February 10, 2012 |
|
SURENDRA BAHADUR SINGH, MOHD ISRAIL AND ORS Vs. UNION OF INDIA & ORS
|
May 23, 2012 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
December 12, 2012 |
|
SURENDRA KUMAR Vs. HAR PYARI
|
January 5, 2012 |
|
SURENDRA KUMAR Vs. STATE OF U.P. & OTHERS
|
January 12, 2012 |
|
SURENDRA KUMAR Vs. UPPER SESSIONS JUDGE FT COURT NO 4 ALIGARH
|
February 1, 2012 |
|
SURENDRA KUMAR NIRVAN Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
SURENDRA KUMAR PANDEY AND 23 ORS. Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPTT. LKO. AND ORS.
|
February 3, 2012 |
|
SURENDRA KUMAR SHARMA Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY AND OTHERS
|
March 2, 2012 |
|
SURENDRA KUMAR SHUKLA Vs. STATE OF U P
|
August 3, 2012 |
|
SURENDRA KUMAR VISHWAKARMA Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE CIVIL SECTT. AND 3 ORS.
|
November 1, 2012 |
|
SURENDRA NARAIN TRIPATHI Vs. STATE OF U P
|
July 19, 2012 |
|
SURENDRA NATH KATIYAR Vs. RAJEEV SINGH
|
September 21, 2012 |
|
SURENDRA NATH SHUKLA Vs. D.D.C., BASTI AND OTHERS
|
January 13, 2012 |
|
SURENDRA PAL SINGH Vs. STATE OF U P
|
May 4, 2012 |
|
SURENDRA PRASAD MAURYA Vs. STATE
|
January 17, 2012 |
|
SURENDRA PRASAD MISHRA, HEAD CONSTABLE ITI Vs. STATE OF U P & OTHERS
|
September 17, 2012 |
|
SURENDRA PRATAP SINGH AND OTHERS Vs. VIJAY KUMAR TRIPATHI, D M
|
July 5, 2012 |
|
SURENDRA SINGH Vs. STATE OF U P
|
January 6, 2012 |
|
SURENDRA SINGH Vs. STATE OF U P
|
November 6, 2012 |
|
SURESH Vs. STATE OF U P
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May 8, 2012 |
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SURESH CHAND Vs. A.D.J., COURT NO. 1
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July 5, 2012 |
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SURESH CHAND AGARWAL Vs. MAHESH KUMAR AGARWAL
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July 3, 2012 |
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SURESH CHAND SONKAR Vs. U P PUBLIC SERVICE
|
August 24, 2012 |
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SURESH CHANDRA Vs. SANATAN DHARM SATSANG
|
July 30, 2012 |
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SURESH CHANDRA KATHERIA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
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SURESH CHANDRA KAUSHIK AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
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SURESH CHANDRA SHARMA Vs. STATE
|
April 13, 2012 |
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SURESH CHANDRA SRIVASTAVA Vs. UNION OF INDIA
|
November 22, 2012 |
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SURESH CHANDRA TRIPATHI Vs. MANOHAR LAL KANODIA
|
May 25, 2012 |
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SURESH KUMAR Vs. STATE OF U P
|
July 18, 2012 |
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SURESH KUMAR Vs. STATE OF U.P.
|
December 4, 2012 |
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SURESH KUMAR YADAV Vs. PRASHANT ARORA
|
January 30, 2012 |
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SURESH KUSHWAHA Vs. UNION OF INDIA AND OTHERS
|
January 12, 2012 |
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SURESH TEWARI Vs. COMMISSIONER VARANASI
|
July 3, 2012 |
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SURESH THAKUR Vs. SPECIAL JUDGE ESSENTIAL COMMODITIES ACT.LKO. AND ORS.
|
September 25, 2012 |
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SURJA AND OTHERS Vs. STATE OF U P
|
April 12, 2012 |
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SURJEET SINGH Vs. STATE OF U P
|
April 9, 2012 |
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SURJI DEVI Vs. ADDITIONAL COMMISSIONER
|
May 1, 2012 |
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SURSARI PRASAD MISHRA Vs. STATE OF U P
|
January 11, 2012 |
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SURYA BALI Vs. RAM SHIROMANI
|
November 30, 2012 |
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SURYA JEET KUMAR MAURYA Vs. BASIC SHIKSHA PARISHAD
|
June 1, 2012 |
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SURYA NATH YADAV Vs. STATE OF UP
|
February 2, 2012 |
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Surya Nath Yadav and another Vs. State of U.P.Through Principal Secretary Panchayat Raj, U.P., Lucknow and others
|
February 2, 2012 |
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SURYAJEET RAJBHAR Vs. STATE OF U P
|
September 13, 2012 |
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SUSHIL KUMAR Vs. VED PRAKASH
|
March 28, 2012 |
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SUSHIL KUMAR Vs. ADDL. CITY MAGISTRATE (I)/R.C.E.O. AND ORS.
|
July 26, 2012 |
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SUSHIL KUMAR Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
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SUSHIL KUMAR GUPTA Vs. RAM JAS TEWARI
|
October 19, 2012 |
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SUSHILA DEVI Vs. STATE OF U P
|
July 13, 2012 |
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SUSHILA DEVI Vs. SHRI SHIV SWAROOP PANDEY
|
January 5, 2012 |
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SWADESHI COTTON MILLS Vs. LABOUR COURT
|
August 23, 2012 |
|
SWAMI GOPALACHARY CHELA MAHANT JAGAT GURU RAMANUJACHARYA, VARANASI Vs. RAM CHANDRA MISHRA AND ANOTHER
|
December 20, 2012 |
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SWAMI NATH Vs. L.LAL
|
November 30, 2012 |
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SWAMI NATH Vs. STATE
|
January 11, 2012 |
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SWAMI NATH DUBEY Vs. D I O S AND ORS
|
March 22, 2012 |
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SWAMI NATH PAL Vs. STATE OF U P
|
August 30, 2012 |
|
SWAMI NATH RAI Vs. STATE OF UP
|
September 14, 2012 |
|
SWAMI RAMESHRAN AND SARASWATI Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
SWAMI VIVEKANAND SHIKSHA NIKETAN ANUSUCHIT PRATHAMIK Vs. STATE OF U P
|
August 24, 2012 |
|
SWARUP SINGH Vs. STATE OF U P
|
July 23, 2012 |
|
SWATANTRA KUMAR & ORS. Vs. SACCHIDANAND JAISWAL
|
January 16, 2012 |
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SYED ARMAN Vs. STATE OF U P
|
January 10, 2012 |
|
SYED HASAN IST ADDITIONAL CIVIL JUDGE VARANSI Vs. HIGH COURT OF JUDICATURE
|
November 6, 2012 |
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SYED MASWOOD AKHTAR Vs. STATE OF U P
|
March 21, 2012 |
|
SYED MUSTAJAB HUSAIN Vs. ADDITIONAL DISTRICT JUDGE
|
February 23, 2012 |
|
SYED WASEEM RIZVI Vs. STATE OF U P
|
September 10, 2012 |
|
TAHSEEN Vs. UNION OF INDIA
|
November 9, 2012 |
|
TANNI # RAJIV Vs. STATE OF U.P
|
November 27, 2012 |
|
TAPESHWAR PRASAD GAUTAM Vs. STATE OF U P
|
April 2, 2012 |
|
TAPESWARI DEVI Vs. MOHD. RAISH
|
September 17, 2012 |
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TAPTEJ SINGH SAINI Vs. STATE OF U.P.
|
April 20, 2012 |
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TARA BEGUM Vs. SUSHILA DEVI
|
February 21, 2012 |
|
TARA CHAND Vs. STATE OF U P
|
September 13, 2012 |
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TARA SINGH Vs. SMALL CAUSES COURTS VARANASI AND OTHERS
|
November 5, 2012 |
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TARASPAL @ TRISHNA Vs. NIRANJAN SWARUP
|
March 30, 2012 |
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TASIBUNNISHA Vs. STATE OF U P
|
August 30, 2012 |
|
TAZUDDIN Vs. ANWAR ALIAS RAJA
|
January 31, 2012 |
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TECHNICO AGRI SEIENCE LTD. AND COMPANY Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
TEEKAM DAS AND OTHERS Vs. STATE OF U.P AND ANOTHER
|
January 12, 2012 |
|
TEENU AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
|
TEETU OMVEER Vs. STATE OF UP
|
May 18, 2012 |
|
TEJ BAHADUR NIGAM Vs. NAGAR NIGAM KANPUR
|
March 23, 2012 |
|
TEJ GIRI S/O GANESH GIRI Vs. STATE
|
January 6, 2012 |
|
TEJ SINGH Vs. STATE OF U P
|
May 4, 2012 |
|
TEJ SINGH Vs. STATE OF U.P.
|
October 19, 2012 |
|
TEJ SINGH Vs. STATE OF U P
|
May 5, 2012 |
|
TELHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 22, 2012 |
|
TEMPO TAXI SEWA SAMITI Vs. STATE OF U P
|
October 19, 2012 |
|
TERKESHWAR NATH SRIVASAVA Vs. STATE OF UP
|
April 3, 2012 |
|
THAKUR DAS Vs. STATE OF U P
|
April 9, 2012 |
|
THAKUR DASS Vs. STATE OF U P
|
August 28, 2012 |
|
THAKUR JI MADAN MOHAN JI MAHRAJ VIRAJMAN MANDIR Vs. NAGAR NIGAM
|
December 20, 2012 |
|
THAKUR PRASAD Vs. ADDL.COMMISSIONER
|
October 10, 2012 |
|
THAKUR PRASAD YADAV Vs. STATE OF U P
|
April 6, 2012 |
|
THAKUR RANG JI MAHARAJ& ANR. Vs. OM PRAKASH AGARWAL & ORS.
|
August 14, 2012 |
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THE COMMISSIONER OF INCOME TAX-II, KANPUR Vs. M/S BERRY TRADING LTD., 424, CITY CENTRE, THE MALL, KANPUR
|
January 13, 2012 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. DURGAWATI DEVI AND OTHERS
|
March 1, 2012 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. URMILA VERMA AND OTHERS
|
February 29, 2012 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. DURGESH NANDINI AND OTHERS
|
February 29, 2012 |
|
THE NEW INDIA INSURANCE COMPANY LIMITED Vs. BABURAM ALIAS BABLI PRADHAN
|
March 1, 2012 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJKARAN AND ANOTHER
|
March 1, 2012 |
|
THE ORIENTAL INSURANCE COMPANY LTD. THRU ITS DIV. MANAGER Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/A.D.J. AND OTHERS
|
January 12, 2012 |
|
THE SEKSARIA BISWAN SUGAR FACTORY LTD. BISWAN, A COMP INCORP Vs. THE CHIEF DIRECTOR (SUGAR ) ( PRESCRIBED AUTHORITY), DIR. OF
|
February 21, 2012 |
|
THE STATE OF U.P. & OTHERS Vs. BRIJESH CHANDRA & ANOTHER
|
January 13, 2012 |
|
TIAGA SINGH Vs. RAJ BALI SINGH
|
February 16, 2012 |
|
TIKA RAM Vs. STATE OF U.P.
|
May 21, 2012 |
|
TODAR SINGH Vs. STATE OF U P
|
November 22, 2012 |
|
TODAR SINGH Vs. STATE OF U P
|
November 12, 2012 |
|
TOMASO BRUNO Vs. STATE OF U P
|
October 4, 2012 |
|
TOP SINGH @ RAVINDRA SINGH Vs. STATE OF U.P.
|
January 13, 2012 |
|
TOTAL FINA-ELF (INDIA) LTD. Vs. STATE OF U.P. AND OTHERS
|
March 16, 2012 |
|
TRADEMAN INTERNATIONAL PVT LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
September 28, 2012 |
|
TRANS ASIAN SHIPPING SERVICES PVT. LTD. Vs. ADDL. COMMR. OF CUSTOMS
|
January 3, 2012 |
|
TRIKOOT IRON AND STEELS CASTINGS LTD Vs. STATE OF U P
|
March 28, 2012 |
|
TRILOK NATH AGARWAL Vs. COMMISSIONER JHANSI
|
July 3, 2012 |
|
Triloki Nath Agarwal (Dead) through L.Rs. Vs. Bata India Ltd.Through Manager Lease and Rent
|
February 2, 2012 |
|
TRILOKI NATH PATHAK Vs. PRESIDING OFFICER
|
August 8, 2012 |
|
TRILOKI PASWAN Vs. STATE OF U P
|
February 8, 2012 |
|
TRILOKI SINGH YADAV Vs. STATE OF U.P.
|
November 27, 2012 |
|
TRIVENI NATH MISHRA Vs. STATE OF U P
|
May 9, 2012 |
|
TRIVENI PRASAD Vs. STATE OF U P
|
January 31, 2012 |
|
TRIVENI VISHWAKARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
|
TRIYUGI NARAIN MISHRA Vs. STATE OF U P
|
July 20, 2012 |
|
TRIYUGI NARAIN MISHRA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
July 19, 2012 |
|
TUFANI Vs. STATE OF U.P.
|
December 19, 2012 |
|
TULSI DAS Vs. SMT. NIRMALA GAUR AND ORS.
|
July 3, 2012 |
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TULSI FOOD PRODUCTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 3, 2012 |
|
TUNTUN Vs. STATE OF U P
|
June 1, 2012 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. ADDL COMMISSIONER ADMN
|
March 20, 2012 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. NAGINA MISRA
|
August 7, 2012 |
|
U P AVAS EVAM VIKAS PARISHAD LKO Vs. LAJJA RAM
|
March 1, 2012 |
|
U P AWAS EVAM VIKAS PARISHAD (UPAEVP) AND ORS Vs. CIT
|
February 10, 2012 |
|
U P COOPERATIVE FEDERATION LIMITED Vs. M/S. K.S.M/ BASHIR MOHAMMAD AND SONS
|
January 8, 2012 |
|
U P COOPERATIVE INSTITUTIONAL SERVICE BOARD THROUGH SECY Vs. ANAND KUMAR SINGH
|
March 16, 2012 |
|
U P INDUSTRIAL CO OPERATIVE ASSOCIATION LTD Vs. SHOBHA CHANDRA
|
March 2, 2012 |
|
U P JAL NIGAM Vs. SHANKAR CONSTRUCTION
|
October 1, 2012 |
|
U P POWER CORPORATION LIMITED Vs. SATYABHAMA DEVI
|
February 17, 2012 |
|
U P S R T C Vs. RESIDING OFFICER LABOUR COURT
|
July 3, 2012 |
|
U P S R T C Vs. BRIJ NANDAN LAL
|
May 2, 2012 |
|
U P S R T C MORADABAD Vs. STATE OF U P
|
January 2, 2012 |
|
U P SAMAJ KALYAN NIRMAN NIGAM LTD Vs. COMMISSIONER OF INCOME TAX
|
March 23, 2012 |
|
U P SHASKIYA ADHIVAKTA KALYAN SAMITI Vs. STATE OF U P
|
January 6, 2012 |
|
U P STATE INDUTRIAL DEVELOPMENT CORPORATION LTD. Vs. SALEK CHAND
|
December 20, 2012 |
|
U P STATE ROAD TC Vs. PRESIDING OFFICER
|
December 21, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA KUMAR GUPTA
|
May 25, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
April 17, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR
|
July 3, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SINGH
|
March 20, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
January 18, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
February 1, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. SAMANTO
|
November 21, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. UMESH KUMAR AND ANOTHER
|
March 14, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION UNNAO Vs. NAZIR ALI
|
August 13, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION, AND ORS Vs. PRESIDING OFFICER, AND ORS
|
October 5, 2012 |
|
U P STATE ROAD TRANSPORT CORPORATION,KANPUR Vs. HARI SHANKER AWASTHI
|
August 16, 2012 |
|
U P SUNNI CENTRAL BOARD OF WAKF Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
July 16, 2012 |
|
U P UDYOG VYAPAR PRATINIDHI MANDAL Vs. STATE OF U P
|
February 7, 2012 |
|
U.P. AUTOMOBILE ASSOCIATION Vs. R.N. BHARGAVA
|
May 22, 2012 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. SMT. VEENA KUMARI AND ORS. ETC.
|
August 24, 2012 |
|
U.P. AVAS EVAM VIKAS PARISHAD Vs. QURESHA BEGAM
|
August 31, 2012 |
|
U.P. AVAS EVAM VIKAS PARISHAD LKO. THOUGH ITS CHAIRMAN Vs. ANGNOO AND ORS.
|
August 22, 2012 |
|
U.P. CO-OPERATIVE FEDERATION LIMITED Vs. TRADE TAX TRIBUNAL
|
October 8, 2012 |
|
U.P. KHADI GRAM UDYOG BOARD, 1784 Vs. MADAN LAL AGARWAL
|
February 14, 2012 |
|
U.P. LEKHPALS SANGH, BRANCH BALLIA Vs. STATE OF U.P.
|
November 1, 2012 |
|
U.P. RAJYA SADAK PARIVAHAN NIGAM AND ORS. Vs. RAM SURAT AND ORS.
|
January 11, 2012 |
|
U.P. SENIOR BASIC SHIKSHAK SANGH Vs. STATE OF U.P. THRU' PRINCIPAL SECY
|
November 7, 2012 |
|
U.P. STATE ELECTRICITY BOARD Vs. MUNNA
|
May 11, 2012 |
|
U.P. STATE ELECTRICITY BOARD Vs. STATE OF U.P.
|
October 29, 2012 |
|
U.P. STATE HAND LOOM CORPORATION Vs. STATE OF U.P.
|
April 19, 2012 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. JAMAL AHMAD
|
April 12, 2012 |
|
U.P. STATE ROAD TRANSPORT CORPORATION, MEERUT Vs. SHOURAJ SINGH & OTHER
|
January 11, 2012 |
|
U.P. STATE SUGAR CORPORATION Vs. STATE OF U.P.
|
May 14, 2012 |
|
U.P. SUNNI CENTRAL BOARD OF WAQF LUCKNOW THROUGH Vs. A.D.J. ALLAHABAD AND ANOTHER
|
December 19, 2012 |
|
U.P.S.R.T.C. Vs. MANOJ KUMAR AND ANOTHER
|
January 13, 2012 |
|
U.P.S.R.T.C. Vs. DHANIRAM
|
December 19, 2012 |
|
U.P.Shaskiya Adhivakta Kalyan Samiti, 8, Mustafa Market, SI Vs. State of U.P.
|
January 6, 2012 |
|
UDAI BHAN AND OTHERS Vs. STATE OF U.P.
|
November 5, 2012 |
|
UDAI BHAN SINGH Vs. STATE OF U.P.
|
October 1, 2012 |
|
UDAI NARAIN Vs. STATE OF U P
|
July 3, 2012 |
|
UDAI NARAIN CHAUBE Vs. SUPERINTENDENT OF DISTT. JAIL
|
September 13, 2012 |
|
UDAI NARAIN TRIVIDI Vs. IXTH A.D.J. AND OTHERS
|
December 2, 2012 |
|
UDAI NARAIN TRIVIDI Vs. IXTH A D J
|
February 2, 2012 |
|
UDAI PRATAP SINGH Vs. 4TH A D J
|
October 9, 2012 |
|
UDIT CHANDRA Vs. STATE OF U P
|
January 18, 2012 |
|
UMA GUPTA Vs. STATE OF U P
|
August 23, 2012 |
|
UMA KANT GUPTA Vs. CIVIL JUDGE
|
February 24, 2012 |
|
UMA KUMARI Vs. STATE OF U P THRU PRINCIPAL SECY
|
August 17, 2012 |
|
UMA PANDEY Vs. STATE OF U.P.
|
November 29, 2012 |
|
UMA PATI TRIPATHI Vs. STATE OF U P
|
September 27, 2012 |
|
UMA SANKAR UPADHYA Vs. STATE OF U.P. AND OTHERS
|
January 13, 2012 |
|
UMA SHANKAR PATEL AND ANOTHER Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
|
UMA SHANKER DHOBI Vs. UMA SHANKER GUPTA AND OTHERS
|
May 1, 2012 |
|
UMA SHANKER YADAV Vs. STATE OF U P
|
October 12, 2012 |
|
UMA YADAV Vs. A D M
|
July 16, 2012 |
|
UMAKANT AWASTHI Vs. STATE OF U P
|
May 3, 2012 |
|
UMESH ALIAS BANTI Vs. STATE OF U P
|
August 31, 2012 |
|
UMESH CHANDRA Vs. STATE OF U P
|
September 20, 2012 |
|
UMESH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
July 6, 2012 |
|
UMESH KUMAR Vs. ARUN KUMAR AND OTHERS
|
December 5, 2012 |
|
UMMED Vs. STATE OF U P
|
May 11, 2012 |
|
UMRAO SINGH Vs. STATE OF U P
|
February 8, 2012 |
|
UNION BANK OF INDIA Vs. PRESIDING OFIFCER C G I T LABOUR COURT KANPUR
|
April 3, 2012 |
|
UNION BANK OF INDIA Vs. DISTRICT MAGISTRATE
|
September 10, 2012 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
July 10, 2012 |
|
UNION OF INDIA Vs. CHANDRA PRABHA JAIN
|
May 1, 2012 |
|
UNION OF INDIA Vs. R BHARADWAJ
|
October 29, 2012 |
|
UNION OF INDIA Vs. ANIL KUMAR
|
October 12, 2012 |
|
UNION OF INDIA Vs. RAMAWATI
|
March 12, 2012 |
|
UNION OF INDIA Vs. BALAK RAM JOSHI
|
February 23, 2012 |
|
UNION OF INDIA Vs. SHAKUNTALA GHAI
|
July 16, 2012 |
|
UNION OF INDIA Vs. RAJ KUMARI
|
July 31, 2012 |
|
UNION OF INDIA Vs. SATYA NARAIN
|
July 20, 2012 |
|
UNION OF INDIA Vs. RAKESH CHANDRA SHARMA
|
April 6, 2012 |
|
UNION OF INDIA Vs. NARESH DASS
|
February 10, 2012 |
|
UNION OF INDIA Vs. ANJU NIGAM
|
January 31, 2012 |
|
UNION OF INDIA Vs. RAJ KUMAR
|
February 1, 2012 |
|
UNION OF INDIA Vs. ANIL KUMAR BAJPAI
|
January 13, 2012 |
|
UNION OF INDIA Vs. UPENDRA NATH TIWARI
|
January 6, 2012 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIIVE TRIBUNAL LUCKNOW
|
January 5, 2012 |
|
UNION OF INDIA Vs. BABU LAL ANAND
|
January 2, 2012 |
|
UNION OF INDIA Vs. SHYAM CHARAN TIWARI
|
February 24, 2012 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH
|
July 27, 2012 |
|
UNION OF INDIA Vs. SAROJ KUMAR
|
October 19, 2012 |
|
UNION OF INDIA Vs. KALLOO ALIAS SALA-UDDIN
|
March 2, 2012 |
|
UNION OF INDIA Vs. CHANDRABHAN DIXIT
|
May 30, 2012 |
|
UNION OF INDIA Vs. JAHANGIR KHAN
|
October 12, 2012 |
|
UNION OF INDIA AND ANOTHER Vs. RAM REKHA AND ANOTHER
|
May 1, 2012 |
|
UNION OF INDIA AND OTHERS Vs. INDRAJIT TEWARI
|
May 18, 2012 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. JANESHWAR DAS & OTHERS
|
January 10, 2012 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. RAM DIYA & OTHERS
|
January 10, 2012 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. MOHD. ASHIQ & OTHERS
|
January 10, 2012 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. HARNAND & OTHERS
|
January 10, 2012 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. SOHAN & OTHERS
|
January 10, 2012 |
|
UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER, MEERUT CIRCLE Vs. BISHAMBER & OTHERS
|
January 10, 2012 |
|
UNION OF INDIA THRU G.M., N.E. RAILWAY, GORAKHPUR AND OTHERS Vs. RADHEY SHYAM AND ANOTHER
|
January 18, 2012 |
|
UNION OF INDIA THRU THE G M EAST CENTRAL RAILWAY Vs. UMA KANT PANDEY
|
January 24, 2012 |
|
UNION OF INDIA, THROUGH G.M., NORTHERN RAILWAY Vs. URMILA DEVI AND OTHERS
|
July 25, 2012 |
|
UNIQUE SAHKARI AVAS SAMITI LTD Vs. STATE OF U.P.
|
April 9, 2012 |
|
UNITED ASSOCIATES Vs. STATE OF U P
|
April 5, 2012 |
|
UNITED INDIA ASSURANCE CO LTD Vs. GEETA DEVI
|
May 25, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. ALIYA BEGUM
|
February 22, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAJNI KUMARI
|
May 30, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. MOHD ISHAQ
|
February 27, 2012 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KESHAV AND ANOTHER
|
December 5, 2012 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PREMAWATI AND ORS.
|
May 30, 2012 |
|
UNITED INDIA INSURANCE CO. LTD. THROUGH DIVISIONAL MANAGER, BAREILLY, THROUGH ASSISTANT MANAGER, ALLAHABAD Vs. SMT. SANGEETA SETH AND OTHERS
|
July 17, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAY DAYAL AND ANOTHER
|
March 1, 2012 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAM NARESH ALIAS NARESH AND OTHERS
|
January 18, 2012 |
|
UNITED INSTITUTE OF MANAGEMENT NAINI ALLAHABAD Vs. STATE OF U P
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October 11, 2012 |
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UNITED PROVINCIAL TRANSPORT COMPANY Vs. STATE OF U P
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March 2, 2012 |
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UP SRTS Vs. ASHOK KUMAU SINGH
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October 12, 2012 |
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UP STATE HANDLOOM CORPORATION Vs. STATE OF U P
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October 18, 2012 |
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UPASANA SINGH Vs. STATE OF U P
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April 17, 2012 |
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UPENDRA SINGH Vs. SMT. SHEEL VERMA AND OTHERS
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February 22, 2012 |
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UPENDRA SINGH ALIAS ALALAN Vs. STATE OF U.P.
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April 20, 2012 |
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UPKAR SAHKARI AVAS SAMITI LTD Vs. BHAGWAN GOYAL
|
January 11, 2012 |
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UPKSHETRA NO. 1 UPBHOKTA SAHKARI SAMITI LTD. Vs. STATE OF U.P. AND OTHERS
|
December 21, 2012 |
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UPMA SRIVASTAVA Vs. STATE OF U P
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January 20, 2012 |
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UPPER DOAB SUGAR MILLS MUZAFFARNAGAR Vs. PRESCRIBED AUTHORITY
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May 11, 2012 |
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UPPER GANGES SUGAR & INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
September 4, 2012 |
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UPTRON POWERTRONICS LTD Vs. STATE OF UP
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March 2, 2012 |
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URMILA Vs. AMIT KUMAR AGARWAL
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July 9, 2012 |
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URMILA Vs. STATE OF U.P.,
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October 31, 2012 |
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URMILA DEVI Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
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August 29, 2012 |
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URMILA TRIPATHI Vs. STATE OF U P
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September 19, 2012 |
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URSH MOHAMMAD Vs. ADDITIONAL DISTRICT
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February 22, 2012 |
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USHA DEVI Vs. STATE OF U P
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February 24, 2012 |
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USHA RANI Vs. URMILA GUPTA
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August 1, 2012 |
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USHA TRIVEDI Vs. KRISHNA BAL MANDIR & ANOTHER
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October 8, 2012 |
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UTSAV CHATURVEDI Vs. STATE OF U P
|
June 25, 2012 |
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UTTAR PRADESH AWAS AND VIKAS PARISHAD Vs. HARI RAM
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July 31, 2012 |
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UTTAR PRADESH BUNDELKHAND VIKAS NIGAM Vs. LALIT DHAWAN
|
November 6, 2012 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION MEERUT Vs. SHOURAJ SINGH
|
January 11, 2012 |
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V.K. TRADERS Vs. STATE OF U.P.
|
November 9, 2012 |
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V.P.I. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2012 |
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VAIBHAV SHARMA Vs. UNION OF INDIA
|
October 30, 2012 |
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VAISHALI TOMAR Vs. UNION OF INDIA
|
September 27, 2012 |
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VAISHMA PLASTIC INDUSTRIES Vs. STATE OF U.P.
|
March 27, 2012 |
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VASHISHTH NATH Vs. DEPUTY DIRECTOR CONSOLIDATION
|
November 1, 2012 |
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VASUDEV RAO GETHA AND OTHERS Vs. PREMENDRA NATH SINGH AND ANOTHER
|
January 11, 2012 |
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VED PRAKASH Vs. PHOOL CHAND
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May 25, 2012 |
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VED PRAKASH MISHRA Vs. STATE OF U P
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November 21, 2012 |
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VED PRAKASH SHARMA Vs. STATE OF U P
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November 7, 2012 |
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VED RAM Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/ ADDITIONAL
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July 3, 2012 |
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VEER BAHADUR ALIAS BABALU Vs. STATE OF U P
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April 23, 2012 |
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VEER BAHADUR SINGH MAHILA MAHAVIDYALAYA Vs. STATE OF U.P. THRU. ITS SECY. DEPTT. OF HIGHER EDUCATION & ORS.
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January 11, 2012 |
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VEER PAL SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
January 12, 2012 |
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VEERESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 11, 2012 |
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VEERWATI Vs. STATE OF UP
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May 29, 2012 |
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VENKTESHWAR SUGAR MILLS Vs. CIT
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January 12, 2012 |
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VIAJAI KRISHNA Vs. TATE OF U P
|
July 9, 2012 |
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VIDDYA DHAR SHUKLA Vs. STATE OF U.P. AND OTHERS
|
February 8, 2012 |
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VIDHA SHANKER Vs. RAM NATH GUPTA
|
October 8, 2012 |
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VIDHYAWATI Vs. DISTRICT JUDGE REGISTRAR
|
July 3, 2012 |
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VIDYA KANT TIWARI Vs. D I O S, ALLAHABAD
|
September 21, 2012 |
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VIJAI BAHADUR MISHRA Vs. STATE OF U.P. & OTHERS
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March 2, 2012 |
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VIJAI KUMAR MISHRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 30, 2012 |
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VIJAI KUMARI Vs. STATE OF U.P.
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December 3, 2012 |
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VIJAI NATH Vs. STATE OF U P
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April 6, 2012 |
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VIJAI RAJAURIYA AND OTHERS Vs. STATE OF U.P. & ANOTHER
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January 16, 2012 |
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VIJAY BAHADUR Vs. LAKSHMI DEVI
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February 2, 2012 |
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VIJAY BAHADUR MAURYA Vs. XITH ADDL.DISTRICT JUDGE,VARANASI
|
November 5, 2012 |
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VIJAY BAHADUR PAL Vs. STATE OF U P
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August 14, 2012 |
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VIJAY KUMAR Vs. STATE OF U.P. THRU SECY. AND OTHERS
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February 28, 2012 |
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VIJAY KUMAR Vs. STATE OF U.P.
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January 13, 2012 |
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VIJAY KUMAR Vs. BOARD OF REVENUE U P
|
July 12, 2012 |
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VIJAY KUMAR ALIAS BABBU Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 SULTANPUR
|
January 11, 2012 |
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VIJAY KUMAR CHAURASIYA Vs. BAJRANG LAL & OTHERS
|
November 19, 2012 |
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VIJAY KUMAR GROVER Vs. STATE OF U P
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January 1, 2012 |
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VIJAY KUMAR GROVER Vs. STATE OF U P
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January 31, 2012 |
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VIJAY KUMAR GUPTA Vs. MOOL CHAND GUPTA
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April 13, 2012 |
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VIJAY KUMAR SINGH Vs. STATE OF U.P.
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February 21, 2012 |
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VIJAY KUMAR UPADHYAY Vs. STATE OF U P
|
October 1, 2012 |
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VIJAY LAXMI JAISWAL & OTHERS Vs. THAKRUDEEN JAISWAL & ANOTHER
|
October 18, 2012 |
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VIJAY PAL Vs. STATE OF U.P.
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September 25, 2012 |
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VIJAY PAL Vs. MOHSIN
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December 5, 2012 |
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VIJAY PAL VERMA Vs. STATE OF U P AND OTHERS
|
October 10, 2012 |
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VIJAY PRATAP SINGH Vs. DIOS
|
May 24, 2012 |
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VIJAY RANI PARASHAR Vs. U P RAJYA VIDHUT
|
May 18, 2012 |
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VIJAY SAXENA AND OTHERS Vs. KISHAN SINGH ATORIA, I.A.S. AND ANOTHER
|
January 11, 2012 |
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VIJAY SHANKER Vs. UNION OF INDIA
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April 5, 2012 |
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VIJAY SHARMA Vs. STATE OF U.P.
|
December 5, 2012 |
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VIJAY SINGH Vs. RAMRATI BAI
|
September 13, 2012 |
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VIJAY SINGH Vs. STATE OF U P
|
February 10, 2012 |
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VIJAY VIR SINGH Vs. STATE OF U P
|
May 18, 2012 |
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VIJAYA NARAIN SRIVASTAVA Vs. CHIEF GENERAL MANAGER
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March 13, 2012 |
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VIJENDRA Vs. STATE OF U P AND ANOTHER
|
February 23, 2012 |
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VIKAS KUMAR Vs. STATE OF U.P. AND OTHERS
|
February 14, 2012 |
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VIKAS KUMAR Vs. ARYAVART GRAMIN BANK
|
April 9, 2012 |
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VIKAS KUMAR Vs. STATE OF U P
|
January 11, 2012 |
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VIKAS MANGLIK Vs. SURENDRA PRASAD
|
September 3, 2012 |
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VIKAS PANDEY Vs. VANDITA GAUTAM
|
October 8, 2012 |
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VIKAS SINGH Vs. BANARAS HINDU UNIVERSITY
|
September 20, 2012 |
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VIKAS SINGH Vs. UNION OF INDIA
|
April 30, 2012 |
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VIKRAM Vs. STATE OF U.P. AND ANOTHER
|
January 12, 2012 |
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VIKRAMA RAI Vs. STATE OF U.P. AND OTHERS
|
January 16, 2012 |
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VIMAL KISHORE DUBEY @ CHHOTEY Vs. STATE OF U.P.
|
October 19, 2012 |
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VIMAL KUMAR SHUKLA Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAG. & ORS.
|
September 5, 2012 |
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VIMAL TIWARI Vs. STATE OF U P
|
May 13, 2012 |
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VIMLA DEVI Vs. STATE OF U.P
|
May 30, 2012 |
|
VIMLA DEVI Vs. UNION OF INDIA
|
April 13, 2012 |
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VIMLA TIWARI Vs. STATE OF U P
|
April 20, 2012 |
|
VIMLESH Vs. STATE OF U P
|
November 27, 2012 |
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VIMLESH AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 3, 2012 |
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VIMLESH KUMAR Vs. STATE OF U.P
|
April 6, 2012 |
|
VINAY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 12, 2012 |
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VINAY KRISHNA RASTOGI Vs. RAM BABU RASTOGI
|
January 2, 2012 |
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VINAY KUMAR AGARWAL Vs. STATE OF U P
|
May 24, 2012 |
|
VINAY KUMAR AGARWAL Vs. KIRAN GUPTA
|
April 30, 2012 |
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VINAY KUMAR AGARWAL Vs. ORIENTAL INSURANCE CO LTD
|
March 23, 2012 |
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VINAY KUMAR AND OTHERS Vs. VTH ADDL. D.J. AND OTHERS
|
November 29, 2012 |
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VINAY KUMAR PANDEY Vs. CHANCELLOR DEEN DAYAL UPADHYAY GORAKHPUR
|
December 10, 2012 |
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VINAY KUMAR SINGH Vs. STATE OF U.P.
|
September 18, 2012 |
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VINAY PATNI Vs. STATE OF U P
|
October 19, 2012 |
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VINAY SHANKER TRIVEDI Vs. MUKHYA NAGAR ADHIKARI
|
August 28, 2012 |
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VINDESHWAR TIWARI ALIAS VINDESHWARI TIWARI Vs. STATE OF U.P. & OTHERS
|
January 10, 2012 |
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VINEET KUMAR AGNIHOTRI Vs. STATE OF U.P.
|
April 11, 2012 |
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VINEET SEHGAL Vs. STATE OF U P
|
April 23, 2012 |
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VINEETA GUPTA Vs. STATE OF U P
|
May 4, 2012 |
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VINITA Vs. STATE OF U P THROUGH SECRETARY DEPARTMENT OF HOME LUCKNOW
|
May 9, 2012 |
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VINOD KUMAR Vs. DISTT INSPECTOR OF SCHOOL
|
April 25, 2012 |
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VINOD KUMAR Vs. SUHASLY, D.M.
|
November 6, 2012 |
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VINOD KUMAR Vs. SMT. KANIJ FATIMA
|
August 6, 2012 |
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VINOD KUMAR AGARWAL Vs. STATE OF U P
|
July 10, 2012 |
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VINOD KUMAR CHATURVEDI Vs. PRESIDING OFFICER
|
May 18, 2012 |
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VINOD KUMAR PAL AND OTHERS Vs. STATE OF U.P.
|
January 16, 2012 |
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VINOD KUMAR RAJBHAR Vs. STATE OF U P
|
January 3, 2012 |
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VINOD KUMAR SHARMA Vs. STATE OF U P
|
February 16, 2012 |
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VINOD KUMAR SRIVASTAVA Vs. SECRETARY PUBLIC WORKS DEPARTMENT
|
February 24, 2012 |
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VINOD SINGH Vs. COMMISSIONER CHITRAKOOT
|
September 12, 2012 |
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VIPIN DIXIT Vs. STATE OF U P
|
August 30, 2012 |
|
VIPUL BHATIA Vs. PREM KUMAR
|
October 9, 2012 |
|
VIRAN SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
VIRENDRA Vs. STATE OF U.P. AND ORS.
|
January 18, 2012 |
|
VIRENDRA JAISWAL Vs. STATE OF U P
|
May 4, 2012 |
|
VIRENDRA KUMAR Vs. KUSUM
|
March 26, 2012 |
|
VIRENDRA KUMAR Vs. STATE OF U P
|
November 9, 2012 |
|
VIRENDRA KUMAR Vs. UNION OF INDIA
|
June 1, 2012 |
|
VIRENDRA KUMAR RAI TYAGI Vs. STATE OF U P
|
April 27, 2012 |
|
VIRENDRA SINGH Vs. STATE OF U P
|
May 30, 2012 |
|
VIRENDRA SINGH ALIAS ROCKY Vs. STATE OF U P
|
February 1, 2012 |
|
VIRENDRA SINGH YADAV Vs. COLLECTOR GHAZIPUR
|
October 12, 2012 |
|
VISHAL JAISWAL Vs. UNION OF INDIA
|
October 31, 2012 |
|
VISHAL THEATOR Vs. WORKMEN COMPENSATION
|
October 11, 2012 |
|
VISHAL YADAV Vs. STATE OF U.P.
|
October 5, 2012 |
|
VISHAMBHAR NATH TIWARI Vs. GRAM PANCHAYAT NUAON & OTHERS
|
February 9, 2012 |
|
VISHESHWAR Vs. STATE OF U P
|
July 2, 2012 |
|
VISHNU DUTT AGARWAL Vs. STATE OF U P
|
April 11, 2012 |
|
VISHNU DUTT TRIPATHI Vs. VITH A D J
|
August 8, 2012 |
|
VISHNU KANT MISHRA @ NANHA MISHRA Vs. STATE OF U.P.
|
January 16, 2012 |
|
VISHNU KUMAR Vs. PRESIDING OFFICER
|
August 30, 2012 |
|
VISHNU KUMAR Vs. SUNITA KALRA
|
May 15, 2012 |
|
VISHNU KUMAR GUPTA Vs. DIGVIJAY PRAKASH GUPTA
|
January 10, 2012 |
|
VISHRAM SINGH Vs. D D C
|
January 19, 2012 |
|
VISHRAM SINGH AND OTHERS Vs. STATE OF U.P. AND ANR.
|
January 12, 2012 |
|
VISHRANT AGARWAL Vs. DISTRICT JUDGE JHANSI
|
March 16, 2012 |
|
VISHWA BHARTI ARYA Vs. STATE OF U P AND OTHERS
|
November 1, 2012 |
|
VISHWA NATH Vs. RAJA RAM
|
December 3, 2012 |
|
VISHWA NATH PRASAD MISRA Vs. VITH ADDL DISTRICT JUDGE
|
July 17, 2012 |
|
VISHWANATH CHAUHAN Vs. STATE OF U.P.
|
January 13, 2012 |
|
VISHWANATH TIWARI Vs. STATE OF U P
|
March 21, 2012 |
|
VIVEK ANAND Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 6, 2012 |
|
VIVEK COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANOTHER
|
July 10, 2012 |
|
VIVEK KUMAR RAJENDRA PRASHAD Vs. STATE OF U.P.
|
July 20, 2012 |
|
VIVEKANAND PATHAK Vs. UNION OF INDIA AND OTHERS
|
September 17, 2012 |
|
VIVEL BHATNAGAR Vs. STATE OF U P
|
June 20, 2012 |
|
VYOM SHANKER Vs. DIRECTOR OF EDUCATION
|
October 16, 2012 |
|
WAHID KHAN Vs. STATE OF U P
|
May 11, 2012 |
|
WALIULLAH BEG Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
|
October 29, 2012 |
|
WALIULLAH BEG Vs. DISTRICT DEPUTY DIRECTOR OF CINSOLIDATION
|
November 29, 2012 |
|
WARASAT ALI Vs. STATE OF U P
|
January 3, 2012 |
|
WARISH MUIN Vs. LEARNED UPPER CIVIL JUDGE (J D ) AND OTHERS
|
September 19, 2012 |
|
WASAT Vs. IMAM KHAN AND OTHERS
|
January 5, 2012 |
|
WASEEM Vs. STATE OF U.P.
|
January 13, 2012 |
|
WASIM HAIDAR KHAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
WIC-CHEM P LTD Vs. RESERVE BANK OF INDIA
|
April 23, 2012 |
|
WISHWA MITTAR BAJAJ AND SONS Vs. COMMISSIONER, TRADE TAX
|
May 7, 2012 |
|
YADEV SINGH Vs. STATE OF U P
|
December 17, 2012 |
|
YADURAJ SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO-OP. SOC.
|
July 3, 2012 |
|
YADURAJ SINGH Vs. BOARD OF REVENUE
|
October 4, 2012 |
|
YAGHVENDRA KUMAR Vs. UNION OF INDIA
|
October 16, 2012 |
|
YAMIN Vs. STATE OF U.P.
|
January 13, 2012 |
|
YASEEN ALIAS BHATAULA Vs. STATE OF U P
|
February 24, 2012 |
|
YASEEN JAHAN Vs. HASMAT BEGAM
|
February 7, 2012 |
|
YASHODHARAM MATTHUR Vs. STATE OF UP
|
May 21, 2012 |
|
YASHPAL Vs. STATE OF U P
|
February 8, 2012 |
|
YASHWANT SINGH Vs. STATE OF U P
|
February 3, 2012 |
|
YASHWATI (SMT.) AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
April 4, 2012 |
|
YASIN AND ANOTHER Vs. MURARI LAL
|
December 12, 2012 |
|
YATENDRA KUMAR SINGH Vs. COMMISSIONER
|
May 28, 2012 |
|
YAWAR JAVED Vs. STATE OF U.P.
|
January 12, 2012 |
|
YAYATI Vs. STATE OF U.P.
|
May 9, 2012 |
|
YOGENDRA AND ANOTHER Vs. DIRECTOR OF ANIMAL HUSBANDRY AND OTHERS
|
September 28, 2012 |
|
YOGENDRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
January 16, 2012 |
|
YOGENDRA KUMAR Vs. STATE OF U P
|
September 5, 2012 |
|
YOGENDRA KUMAR CONSTABLE NO 98 C P Vs. STATE OF U P
|
February 27, 2012 |
|
YOGENDRA KUMAR KHULAR Vs. STATE OF U P
|
September 28, 2012 |
|
YOGENDRA NATH DUBEY Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE/F.T.C. II AND ANOTHER
|
February 20, 2012 |
|
YOGENDRA SAGAR Vs. STATE OF U P
|
July 18, 2012 |
|
YOGENDRA SINGH CHAUHAN Vs. STATE OF U P
|
February 27, 2012 |
|
YOGESH Vs. STATE OF U P
|
July 26, 2012 |
|
YOGESH KUMAR Vs. KUND KUND EDUCATION ASSOCIATION KHATAULI
|
January 24, 2012 |
|
YOGESH TIWARI Vs. STATE OF U P
|
April 9, 2012 |
|
YOGESH YADAV @ SONU Vs. STATE OF U.P. AND ANOTHER
|
December 5, 2012 |
|
YUNUS Vs. THE ASSTT. COMMISSIONER (FOOD)
|
May 17, 2012 |
|
YUSUF ALI Vs. ADDITIONAL DISTRICT JUDGE
|
November 6, 2012 |
|
YUSUFUL HAQ ALIAS YUSUF Vs. GHAYYUR FATMA
|
February 16, 2012 |
|
YUVRAJ TRADING COMPANY Vs. COMMISSIONER, COMMERCIAL TAX
|
May 4, 2012 |
|
ZAFAR IQBAL Vs. STATE OF U P
|
September 28, 2012 |
|
ZAFARULLAH KHAN Vs. DEPUTY DIRECTOR
|
December 20, 2012 |
|
ZAFARULLAH KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GONDA
|
December 11, 2012 |
|
ZAFERYAB AHMAD Vs. STATE OF U.P.
|
October 31, 2012 |
|
ZAHEER ALAM Vs. COMMISSIONER SAHARANPUR
|
May 29, 2012 |
|
ZAKI ISHRATI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 13, 2012 |
|
ZAMEEL AHMAD Vs. SMT. SHAKEELA BANO AND ANOTHER
|
December 14, 2012 |
|
ZAMIL Vs. DEPUTY DIRECTOR
|
December 10, 2012 |
|
ZAMINDAR PRASAD Vs. HAWALDAR
|
July 6, 2012 |
|
ZAZMAN EXPORTS AND OTHERS Vs. CANARA BANK
|
April 12, 2012 |
|
ZEHAR BEGUM AND OTHERS Vs. ADDL. DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR AND OTHERS
|
September 20, 2012 |
|
ZILA BASIC SHIKSHA ADHIKARI Vs. ATAULLAH KHAN
|
September 20, 2012 |
|
ZILA PANCHAYAT MEERUT Vs. ISLAMUDDIN
|
February 27, 2012 |
|
ZILA PANCHAYAT, AURAYA Vs. STATE OF U P
|
October 1, 2012 |
|
ZISHAN KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
March 2, 2012 |
|
ZUBAIDA AND ANR. Vs. TASLIM CHISTI AND ORS.
|
July 30, 2012 |
|
ZULFIQAR AHMAD Vs. DR. KHURSHID ALAM SHARMSI
|
September 11, 2012 |
|
ZULFIQAR AHMED BHUTTO Vs. STATE OF U P
|
November 8, 2012 |