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055180079 CONSTABLE/DRIVER PRAVEEN KUMAR Vs. CENTRAL RESERVCE POLICE FORCE THRU COMMANDANT & OTHERS
|
November 22, 2011 |
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A P DEO PRATAP SINGH Vs. STATE OF U P
|
November 4, 2011 |
|
A.R. TRADER 113, THRU SOLE PROPRIETOR AFZAL Vs. UNION OF INDIA (UOI) NOW THRU GARRISON ENGINEER (AIR FORCE)
|
February 11, 2011 |
|
AAFAQULLA Vs. STATE OF U P AND ANOTHER
|
October 21, 2011 |
|
ABDUL AZIM Vs. STATE OF U.P. THROUGH SECY. M. WELFARE CIVIL SECTT. LKO. AND ORS.
|
July 28, 2011 |
|
ABDUL AZIZ ANSARI Vs. STATE OF U P
|
March 3, 2011 |
|
ABDUL AZIZ KHAN D THROUGH L RS Vs. MEMBER BOARD OF REVENUE U P AT ALLAHABAD
|
September 13, 2011 |
|
ABDUL JALIL Vs. JALIL BEG
|
July 4, 2011 |
|
ABDUL KAREEM Vs. U P SUNNI CENTRAL BOARD OF WAKF LUCKNOW
|
May 23, 2011 |
|
ABDUL KARIM Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 21, 2011 |
|
ABDUL KUDDUS KHAN Vs. STATE OF U P
|
February 22, 2011 |
|
ABDUL MABOOD RAZA Vs. ALIGARH MUSLIM UNIVERSITY
|
February 18, 2011 |
|
ABDUL MABOOD RAZA Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
|
April 6, 2011 |
|
ABDUL MANNAN Vs. STATE OF U.P. AND ORS.
|
April 11, 2011 |
|
ABDUL MANNON Vs. COLLECTOR/DISTRICT D D C JAUNPUR
|
April 7, 2011 |
|
ABDUL MAZID Vs. STATE OF U P
|
September 12, 2011 |
|
ABDUL QADIR Vs. RASHIDAN
|
November 9, 2011 |
|
ABDUL QAYYUM Vs. WAQF NO 519 ESTBLISHED BY H N ALI KHAN
|
July 11, 2011 |
|
ABDUL QAYYUM Vs. ADDITIONAL DISTRICT JUDGE/ADDL JSCC
|
February 2, 2011 |
|
ABDUL QUDDUS AND ORS. Vs. MAJEED AND ANR.
|
May 2, 2011 |
|
ABDUL RAHEEM Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
ABDUL RAHIM ALIAS LALLA Vs. BOARD OF REVENUE
|
September 16, 2011 |
|
ABDUL RASHID Vs. STATE
|
May 25, 2011 |
|
ABDUL RASID Vs. VIDYA DEVI
|
August 16, 2011 |
|
ABDUL REHMAN Vs. STATE OF U.P. AND OTHERS
|
December 16, 2011 |
|
ABDUL SALAM Vs. STATE
|
May 6, 2011 |
|
ABDUL SAMAD Vs. STATE OF U P
|
October 17, 2011 |
|
ABDUL SATTAR Vs. STATE OF U.P.
|
March 7, 2011 |
|
ABDUL WAHID Vs. STATE
|
April 29, 2011 |
|
ABDULLA Vs. ADJ/SPECIAL JUDGE JYOTIBA PHULE NAGAR
|
May 9, 2011 |
|
ABHA RANI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
|
January 12, 2011 |
|
ABHAY PATEL Vs. STATE OF U P & ANOTHER
|
September 26, 2011 |
|
ABHIJEET TRIVEDI Vs. STATE
|
January 3, 2011 |
|
ABHIMANYU Vs. STATE OF U P
|
November 29, 2011 |
|
ABHIMANYU SINGH Vs. STATE OF U.P.
|
August 4, 2011 |
|
ABHINAV AGNIHOTRI Vs. MAHAMAYA TECHNICAL UNIVESITY
|
November 4, 2011 |
|
ABHISHEK GARG Vs. SHYAM SANGH INVESTMENT AND FINANCE PVT. LTD. AND ORS.
|
September 22, 2011 |
|
ABHISHEK KUMAR MISHRA Vs. STATE OF U P
|
November 9, 2011 |
|
ABHISHEK KUMAR PANDEY Vs. STATE OF U P
|
November 11, 2011 |
|
ABHISHEK SHARMA (MINOR) Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
October 31, 2011 |
|
ABHISHEK TALWAR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 20, 2011 |
|
ABHISHEK VISHNOI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 13, 2011 |
|
ABHUSHAN BRAHMA Vs. STATE OF U P
|
December 12, 2011 |
|
ABID AND ANR. Vs. STATE OF U.P. AND ANR.
|
January 18, 2011 |
|
ABRAR AHMAD Vs. UNION OF INDIA (UOI) THRU. G.M., N.C. RAILWAY
|
May 5, 2011 |
|
ABRAR AHMAD Vs. STATE OF U P
|
November 8, 2011 |
|
ABUL HASAN AND QAMRUL HASAN Vs. DISTRICT JUDGE GONDA
|
February 24, 2011 |
|
ABUL KAISH KHAN AND ORS. Vs. ASSTT. REGISTRAR FIRMS SOCIETIES AND CHITS AND ORS.
|
April 7, 2011 |
|
ACHCHAYVER YADAV AND ORS. Vs. STATE OF U.P.
|
April 27, 2011 |
|
ACHCHE LAL Vs. STATE OF U.P.
|
April 6, 2011 |
|
ACHCHEY LAL Vs. STATE OF U.P. AND ORS.
|
April 11, 2011 |
|
ACHHAN KHAN Vs. STATE
|
May 23, 2011 |
|
ACME GLOBAL Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
May 23, 2011 |
|
ACURITE CONTRACTORS AND ENGINEERS Vs. ALLAHABAD AGRICULTURAL INSTITUTE DEEMED UNIVERSITY
|
November 4, 2011 |
|
ADARSH SHIKSHA MANDIR INTER COLLEGE Vs. STATE OF U P
|
February 14, 2011 |
|
ADESH KUMAR DWIVEDI Vs. BOARD OF BASIC EDUCATION
|
December 2, 2011 |
|
ADITYA LAL JANTA YOGESH UCHCHATAR MAD VID AND ORS Vs. STATE OF U P AND ORS
|
April 13, 2011 |
|
ADITYA NARAIN SINGH & OTHERS Vs. STATE OF U P & ANOTHER
|
December 2, 2011 |
|
ADITYA PRATAP SINGH ALIAS PAPPU Vs. STATE
|
January 31, 2011 |
|
AFJAL Vs. STATE OF U P
|
July 29, 2011 |
|
AFSAD Vs. STATE
|
September 20, 2011 |
|
AFSAR ALI Vs. STATE OF U P & ANOTHER
|
November 15, 2011 |
|
AFZAL BEGUM Vs. STATE OF U P
|
November 29, 2011 |
|
AGAM LAL Vs. STATE
|
September 27, 2011 |
|
AGARWAL PAPER MART Vs. ADDL. COMMISSIONER, COMMERCIAL TAX AND ORS.
|
September 14, 2011 |
|
AGARWAL ROAD LINES PVT. LTD. Vs. SMT. POOJA VERMA AND ORS.
|
September 2, 2011 |
|
AGAUTA SUGAR Vs. APPELLATE AUTHORITY
|
July 29, 2011 |
|
AGHA ALI ABBAS MIRZA Vs. BOARD OF REVENUE AND OTHERS
|
July 20, 2011 |
|
AGRA JAL SANSTHAN Vs. PRESIDING OFFICER
|
May 26, 2011 |
|
AGRO ORGANIC INDIA PVT LTD Vs. NAGAR NIGAM
|
September 2, 2011 |
|
AHASAN ALI Vs. SHASHI KANT JAIN
|
April 6, 2011 |
|
AHIBARAN LAL Vs. STATE OF U.P.
|
April 22, 2011 |
|
AHISAN ALI KHAN Vs. STATE OF UTTAR PRADESH AND ORS
|
December 13, 2011 |
|
AHMAD ALI Vs. STATE
|
November 14, 2011 |
|
AINUL HUDA Vs. STATE OF U.P. POWER CORPORATION AND ORS.
|
May 4, 2011 |
|
AIR MARSHAL KANWAR DALINDERJIT SINGH PVSM AVSM RETD Vs. STATE
|
January 4, 2011 |
|
AJAB SINGH Vs. STATE OF U P
|
September 29, 2011 |
|
AJAI DIKSHIT Vs. STATE
|
September 12, 2011 |
|
AJAI KUMAR Vs. GAYA PRASAD AGARWAL
|
December 19, 2011 |
|
AJAI KUMAR GUPTA AND ANR Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
AJAI PRAKASH MISHRA Vs. STATE OF U P
|
August 5, 2011 |
|
AJAY Vs. STATE OF U P
|
March 8, 2011 |
|
AJAY AGARWAL Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
AJAY ALIAS BABY Vs. STATE OF U P
|
September 19, 2011 |
|
AJAY KRISHNA UPADHYAYA Vs. STATE
|
December 21, 2011 |
|
AJAY KUMAR Vs. D D C
|
November 30, 2011 |
|
AJAY KUMAR Vs. STATE OF U P
|
October 17, 2011 |
|
AJAY KUMAR SAHU AND ORS. Vs. STATE OF U.P. AND ANR.
|
February 9, 2011 |
|
AJAY KUMAR SINGH Vs. PROF. B. HANUMEIAH AND ORS.
|
April 7, 2011 |
|
AJAY KUMAR SINGH Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
AJAY LAVANIA Vs. SHOBHNA DUBEY
|
July 28, 2011 |
|
AJAY MAL Vs. STATE OF U P AND ANOTHER
|
July 29, 2011 |
|
AJAY PAL Vs. BOARD OF REVENUE U P LUCKNOW
|
August 3, 2011 |
|
AJAY PAL S/O MAKRAND Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 8, 2011 |
|
AJAY PRAKASH SRIVASTAVA Vs. STATE OF U P
|
February 1, 2011 |
|
AJAY SHANKER SINGH Vs. STATE OF U P
|
December 5, 2011 |
|
AJAY SINGH Vs. STATE OF U.P. & ANOTHER
|
November 18, 2011 |
|
AJAY SINGH Vs. STATE OF U P
|
January 19, 2011 |
|
AJAY TRADING CO. Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
|
August 24, 2011 |
|
AJAZ AHMAD S/O TAHIR ALI Vs. STATE OF U.P. THRU. COLLECTOR AND ORS.
|
June 6, 2011 |
|
AJAZ CARPETS Vs. PRESIDING, OFFICER EMPLOYEES' PROVIDENT FUND
|
May 18, 2011 |
|
AJEET BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
|
February 11, 2011 |
|
AJEET JAISWAL Vs. STATE OF U P
|
October 19, 2011 |
|
AJEET KUMAR SINGH Vs. HARDOI DISTRICT CO-OPERATIVE BANK LTD HARDOI
|
August 17, 2011 |
|
AJEET SINGH Vs. STATE
|
July 19, 2011 |
|
AJEETH SINGH YADAV Vs. STATE OF U P
|
May 26, 2011 |
|
AJIT RAIZADA Vs. STATE OF U P
|
February 21, 2011 |
|
AJIT SINGH Vs. STATE OF U.P.
|
December 21, 2011 |
|
AJIT SINGH AND ORS. Vs. MAHABIR PRASAD SINGH AND ORS.
|
April 4, 2011 |
|
AJITABH ROY Vs. COMMISSIONER VYAPAR KAR U P STHAPANA ANUBHAG
|
February 25, 2011 |
|
AKANKSHA ENTERPRISES Vs. STATE OF U.P.
|
December 8, 2011 |
|
AKASH Vs. STATE OF U P
|
July 26, 2011 |
|
AKASH GARG Vs. STATE OF U P
|
August 30, 2011 |
|
AKASH GOYAL Vs. STATE OF U.P. THRU SECY. AND ORS.
|
September 5, 2011 |
|
AKASH KUMAR SHARMA Vs. STATE OF U P
|
September 19, 2011 |
|
AKASH KUMAR SINGH Vs. STATE OF U P
|
September 30, 2011 |
|
AKBAR Vs. STATE OF U P
|
November 28, 2011 |
|
AKBAR ALI AND ORS. Vs. COLLECTOR AND ORS.
|
September 6, 2011 |
|
AKHIL BHARATIYA KSHATRIYA MAHASABHA Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MANAGER BADALAPUR
|
December 7, 2011 |
|
AKHIL KUMAR JAIN Vs. SHARDA DEVI
|
April 21, 2011 |
|
AKHILESH CHANDRA SHARMA Vs. STATE OF U P
|
July 1, 2011 |
|
AKHILESH KR. SANKHWAR Vs. STATE OF U.P.
|
October 17, 2011 |
|
AKHILESH KUMAR Vs. STATE OF U P
|
January 21, 2011 |
|
AKHILESH KUMAR MISHRA Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, U.P. SECRETARIAT GOVERNMENT AND ORS.
|
May 20, 2011 |
|
AKHILESH KUMAR MISHRA Vs. STATE OF U.P. THROUGH SECRETARY, CULTURE DEPARTMENT, GOVERNMENT OF U.P. GOVERNMENT OF U.P., U.P. CIVIL SECRETARIAT AND ORS.
|
August 19, 2011 |
|
AKHILESH KUMAR SRIVASTAVA Vs. KASHI GOMTI SAMYUT GRAMIN BANK VARANASI THRU ITS B.O.D. AND ORS.
|
November 1, 2011 |
|
AKHILESH PATHAK Vs. STATE OF U.P. AND OTHERS
|
December 8, 2011 |
|
AKHILESH PATHAK Vs. STATE OF U P
|
November 8, 2011 |
|
AKHILESH SINGH Vs. STATE OF U P
|
November 29, 2011 |
|
AKHLAQ MOHAMMAD NAQVI Vs. UNION OF INDIA (UOI)
|
February 25, 2011 |
|
AKHTAR ALI Vs. STATE OF U P
|
November 17, 2011 |
|
AKHTAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
April 5, 2011 |
|
AKRAM Vs. STATE OF U P
|
August 12, 2011 |
|
AKRATI PROMOTERS AND DEVELOPERS THRU SANJEEV MITTAL Vs. U.P. AVAS EVAM VIKAS PARISHAD THRU EXECUTIVE ENGG.
|
February 1, 2011 |
|
AL FAHEEM MEETEX PVT LTD Vs. STATE OF U P
|
July 26, 2011 |
|
ALAM SINGH ALIAS VIJAY PRATAP SINGH Vs. STATE
|
August 10, 2011 |
|
ALGOO RAM Vs. STATE OF U P
|
November 25, 2011 |
|
ALI HASAN Vs. STATE OF U P
|
September 1, 2011 |
|
Ali Hasan (In Jail) Vs. State of U.P.
|
September 1, 2011 |
|
ALI HUSAIN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
ALIGARH DEVELOPMENT AUTHORITY Vs. STATE OF U P
|
November 8, 2011 |
|
ALIGARH MUSLIM UNIVERSITY Vs. BOARD OF REVENUE AND ORS
|
August 17, 2011 |
|
ALIGARH MUSLIM UNIVERSITY THRU ITS REGISTRAR Vs. HAR PRASAD AND ORS.
|
August 17, 2011 |
|
ALIMUNNISHAN Vs. OM PRAKASH
|
January 10, 2011 |
|
ALKA Vs. RAJENDRA KUMAR
|
December 12, 2011 |
|
ALLADEEN Vs. SHYAM SUNDER TIWARI
|
May 24, 2011 |
|
ALLAH MEHAR CARPAINTER Vs. PURAN CHAND JAIN
|
March 16, 2011 |
|
ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER Vs. SHOBHA SATYAM AND OTHERS
|
September 12, 2011 |
|
ALLAHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P
|
March 25, 2011 |
|
ALLAHABAD TRADERS Vs. STATE OF U P
|
January 25, 2011 |
|
ALLHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P
|
February 22, 2011 |
|
ALOK KUMAR Vs. SANJEEV DUBEY, SECRETARY BORAD OF REVENUE ANUBHAG AND ORS.
|
January 27, 2011 |
|
ALOK KUMAR AGRAWAL Vs. STATE OF U P
|
September 27, 2011 |
|
Alok Kumar Agrawal H.U.F. Vs. State of UP.and Others
|
July 27, 2011 |
|
ALOK KUMAR PANDEY Vs. BANARAS HINDU UNIVERSITY AND ORS.
|
March 3, 2011 |
|
AMAN KAPOOR Vs. STATE
|
January 20, 2011 |
|
AMAN SHARMA (MINOR) Vs. STATE OF U.P. AND ORS.
|
September 19, 2011 |
|
AMANATTULLAH Vs. ADDITIONAL DISTRICT JUDGE
|
April 16, 2011 |
|
AMAR BAHADUR Vs. STATE OF U P
|
August 23, 2011 |
|
AMAR NATH ALIAS PINTOO BABA Vs. STATE
|
March 11, 2011 |
|
AMAR NATH CHAUDHARY Vs. STATE OF U P
|
August 18, 2011 |
|
AMAR NATH PANDEY Vs. STATE OF U.P. THORUGH PRINCIPAL SECY. IRRIGATION DEPT. LKO.
|
April 21, 2011 |
|
AMAR NATH SHROFF Vs. SAVITRI SINGH
|
June 27, 2011 |
|
AMAR NATH SINGH Vs. STATE OF U P
|
January 25, 2011 |
|
AMAR SINGH Vs. STATE OF U P
|
May 20, 2011 |
|
AMAR SINGH Vs. STATE OF U P
|
October 18, 2011 |
|
Amar Singh and Others Vs. State of U.P.
|
March 4, 2011 |
|
AMAR SINGH RATHAUR Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECY., IRRIGATION DEPT.
|
February 4, 2011 |
|
AMARJEET SINGH Vs. STATE OF U P
|
May 25, 2011 |
|
AMARNATH JAISWAL Vs. STATE OF U.P.
|
September 30, 2011 |
|
AMARNATH MISHRA Vs. THE STATE OF U.P. THRU COLLECTOR AND ANR.
|
September 20, 2011 |
|
AMBAR KUMAR Vs. VIIITH ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
August 16, 2011 |
|
AMBEDKER BAL SUDHAR SHIKSHA SAMITI Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
|
July 28, 2011 |
|
AMBRISH Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
|
March 16, 2011 |
|
AMINA BEGUM Vs. CHATURBHUJ SHARMA
|
May 2, 2011 |
|
AMIR ALAM KHAN Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW
|
August 1, 2011 |
|
AMIT Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 14, 2011 |
|
AMIT AGARWAL Vs. PRABHAT CHAND GUPTA
|
May 4, 2011 |
|
AMIT CHANDRA Vs. STATE OF U.P. & ORS.
|
November 14, 2011 |
|
AMIT GARG Vs. STATE OF U P
|
May 3, 2011 |
|
AMIT GUPTA Vs. THE STATE OF U.P THRU. SECY., EDU. AND ORS.
|
June 24, 2011 |
|
AMIT KUMAR Vs. STATE OF U P
|
August 3, 2011 |
|
Amit Kumar Vs. State of U.P.
|
January 13, 2011 |
|
AMIT KUMAR ALIAS MITTAL Vs. STATE OF U P
|
May 9, 2011 |
|
AMIT KUMAR CHATTERJEE Vs. STATE OF U P
|
January 11, 2011 |
|
AMIT KUMAR GUPTA Vs. SHAH NAWAJ NAQVI
|
December 23, 2011 |
|
AMIT KUMAR MISHRA Vs. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
AMIT RAJ YADAV Vs. STATE OF U P
|
January 24, 2011 |
|
AMIT YADAV Vs. STATE OF U.P.
|
August 24, 2011 |
|
AMIYA KUMAR Vs. STATE OF U P
|
July 6, 2011 |
|
AMRAWATI Vs. VEENA BHUKESH. SUPERINTENDENT OF POLICE. AND OTHERS
|
April 7, 2011 |
|
AMRIT LAL Vs. STATE OF U P
|
February 3, 2011 |
|
AMRIT LAL AND ORS. Vs. STATE OF U.P. THRU SECRY., URBAN LAND CEILING AND ORS.
|
May 19, 2011 |
|
AMULYA KUMAR Vs. ADJ AND ORS
|
August 1, 2011 |
|
ANAMIKA SUGAR MILLS (PVT.) LTD. Vs. SIMBHAOLI SUGARS LTD. AND ORS.
|
March 1, 2011 |
|
ANAMIKA TRIPATHI Vs. STATE OF U.P. THR. PRIN. SECY. SECONDARY EDUCATION AND 3 ORS.
|
June 24, 2011 |
|
ANAND COLLEGE OF EDUCATION Vs. STATE OF U P
|
July 19, 2011 |
|
ANAND KISHOR Vs. LAXMI KANT SHUKLA
|
January 31, 2011 |
|
ANAND KUMAR Vs. STATE OF U P
|
December 9, 2011 |
|
ANAND KUMAR AND ORS. Vs. MAHAVEER
|
January 4, 2011 |
|
ANAND KUMAR RAJPUT S/O RAM RAJ Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 22, 2011 |
|
ANAND KUMAR SINGH Vs. STATE OF U P
|
February 9, 2011 |
|
Anand Kumar Tripathi Vs. State of U.P.and Others
|
December 9, 2011 |
|
ANAND KUMAR TRIPATHI @ DABLU Vs. STATE OF U P AND ANR
|
July 14, 2011 |
|
ANAND MOHAN MISHRA ALIAS PINKU Vs. STATE
|
May 16, 2011 |
|
ANAND SINGH Vs. STATE OF U P
|
August 30, 2011 |
|
ANAND SWAROOP Vs. XI ADDL.DISTRICT JUDGE
|
January 27, 2011 |
|
ANAND SWARUP CHAUDHARY Vs. JUDGE SMALL CAUSE COURT FAIZABAD
|
July 27, 2011 |
|
ANAND TIWARI Vs. BAR COUNCIL OF U P
|
February 23, 2011 |
|
ANANDPAL Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
May 26, 2011 |
|
ANANG PAL TOMAR SMARAK SHIKSHA SAMITI Vs. COMMISSIONER AGRA DIVISION
|
April 18, 2011 |
|
ANANT LAL Vs. SHIV KUMAR LILARIYA
|
March 9, 2011 |
|
ANGAD SINGH Vs. STATE
|
September 3, 2011 |
|
ANGAD SINGH HOME GUARD Vs. STATE
|
May 19, 2011 |
|
ANGAD YADAV AND ORS. Vs. STATE OF U.P.
|
April 7, 2011 |
|
ANGAN LAL Vs. OM SINGH
|
March 17, 2011 |
|
ANGOORI DEVI Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
|
December 1, 2011 |
|
ANIL ALIAS BABLU SRIVASTAVA Vs. STATE OF U P
|
September 21, 2011 |
|
ANIL JAISWAL Vs. VANDANA PURI
|
February 22, 2011 |
|
ANIL KUAMR MISHRA Vs. THE STATE OF U.P. THROUGH PRINCIPAL SECY. REVENUE DEPT. LKO.
|
February 23, 2011 |
|
ANIL KUMAR Vs. DISTRICT JUDGE
|
November 14, 2011 |
|
ANIL KUMAR Vs. ASSISTANT GENERAL MANAGER/DISCIPLINARY AUTHORITY, INDIA BANK, CIRCLE OFFICE VIGILANCE CELL, LUCKNOW AND OTHERS
|
September 19, 2011 |
|
ANIL KUMAR Vs. JAWAHIR PRASAD
|
December 8, 2011 |
|
ANIL KUMAR Vs. STATE OF U.R
|
August 12, 2011 |
|
Anil Kumar and another Vs. State of U.P.
|
February 21, 2011 |
|
Anil Kumar and Others Vs. State of U.P.and Others
|
November 25, 2011 |
|
ANIL KUMAR DUBEY Vs. STATE OF U P
|
April 18, 2011 |
|
ANIL KUMAR JAIN AND ANR. Vs. STATE OF U.P.
|
April 15, 2011 |
|
ANIL KUMAR JAISWAL Vs. COMMISSIONER OF INCOME TAX & ANOTHER
|
December 7, 2011 |
|
ANIL KUMAR JAISWAL Vs. STATE OF U.P.
|
May 10, 2011 |
|
ANIL KUMAR MISHRA Vs. STATE OF U P
|
April 1, 2011 |
|
ANIL KUMAR PACHAURI Vs. STATE OF U P
|
November 21, 2011 |
|
ANIL KUMAR PAL Vs. STATE OF U.P. AND OTHERS
|
December 1, 2011 |
|
ANIL KUMAR PAL AND ANR. Vs. BOARD OF REVENUE U.P. AND ORS.
|
March 31, 2011 |
|
ANIL KUMAR PANDEY Vs. STATE OF U.P. THRU SECRETARY BASIC EDUCATION AND OTHERS
|
December 23, 2011 |
|
ANIL KUMAR RAI Vs. STATE OF U P
|
December 8, 2011 |
|
ANIL KUMAR RASTOGI Vs. INCOME TAX OFFICER
|
October 21, 2011 |
|
ANIL KUMAR S/O MATADEEN & 2 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF HEALTH AND FAMIL
|
November 2, 2011 |
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ANIL KUMAR SETHI Vs. MAHENDRA SINGH GUPTA
|
April 19, 2011 |
|
ANIL KUMAR SINGH Vs. STATE OF U P
|
May 5, 2011 |
|
ANIL KUMAR SINGH Vs. STATE
|
May 9, 2011 |
|
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 24, 2011 |
|
ANIS AHMAD @ CHAND BABU S/O HABIB AHMAD Vs. STATE OF U.P. THRU SECRETARY FOOD & CIVIL SUPPLIES
|
April 4, 2011 |
|
ANISA Vs. DISTRICT JUDGE KANPUR NAGAR
|
November 6, 2011 |
|
Anisa and others Vs. District Judge, Kanpur Nagar and another
|
November 16, 2011 |
|
ANISH KHANNA Vs. CHANCELLOR UNIVERSITY OF LUCKNOW
|
September 6, 2011 |
|
ANITA DEVI Vs. STATE OF U.P., THRU. SECRETARY, BASIC EDUCATION & OTHERS
|
December 23, 2011 |
|
ANITA SHARMA AND ANR Vs. B S A AND ORS
|
February 17, 2011 |
|
ANITA SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
|
October 18, 2011 |
|
ANKITA YADAV Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. AND ORS.
|
February 23, 2011 |
|
ANKUR CHAUDHARY Vs. STATE
|
October 12, 2011 |
|
ANMOL SANDHU Vs. COUNCIL FOR THE INDIAN CERTIFICATE OF SECONDARY EDUCATION THROUGH ITS SECRETARY NEW DELHI
|
July 25, 2011 |
|
ANOOP KUMAR Vs. STATE OF U P
|
August 17, 2011 |
|
ANOOP KUMAR GUPTA Vs. STATE
|
September 21, 2011 |
|
ANOOP KUMAR SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
February 10, 2011 |
|
ANOOP SINGH Vs. UNION OF INDIA AND OTHERS
|
March 16, 2011 |
|
ANOOP SINGH Vs. GAON SABHA THRU PRADHAN AND ANR.
|
March 7, 2011 |
|
ANSAL HOUSING AND CONSTRUCTION LTD Vs. STATE OF U P
|
August 4, 2011 |
|
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. STATE
|
August 30, 2011 |
|
ANSAR AHAMAD Vs. STATE OF U P
|
May 31, 2011 |
|
ANTOO Vs. THE COLLECTOR
|
March 1, 2011 |
|
ANU BATH Vs. STATE OF U P
|
May 3, 2011 |
|
ANUJ SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 22, 2011 |
|
ANURADHA Vs. STATE
|
September 20, 2011 |
|
ANURAG BANSAL Vs. STATE OF U P
|
April 24, 2011 |
|
ANURAG BANSAL, S/O SRI RISHI PRAKASH BANSAL AND ORS. Vs. STATE OF U.P., THRU. PRIN. SECY., URBAN DEVELOPMENT AND ORS.
|
April 20, 2011 |
|
ANURAG SHARMA AND ORS Vs. STATE OF U P
|
September 6, 2011 |
|
ANURANJAN SAXENA Vs. STATE OF U.P. THRU SECY. AND ORS.
|
November 1, 2011 |
|
ANWAR Vs. STATE OF U.P. AND ANR.
|
May 19, 2011 |
|
ANWAR Vs. STATE
|
May 13, 2011 |
|
ANWAR Vs. STATE OF U P
|
November 4, 2011 |
|
ANWAR ALI S/O LATE JOHN MOHAMMAD Vs. STATE PUBLIC SERVICE TRIBUNAL
|
September 8, 2011 |
|
ANWAR ALIAS SHINTU Vs. STATE OF U P
|
March 29, 2011 |
|
APORV JINDAL DIRECTOR JINDAL FROZEN FOOD PVT LTD Vs. AMIT KUMAR KUBBA
|
September 22, 2011 |
|
ARADHNA MISHRA Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
|
June 22, 2011 |
|
ARBAN KUMAR Vs. RAM BHAROSE LAL SINGHAL
|
July 21, 2011 |
|
ARCHANA SHUKLA Vs. STATE OF U P
|
November 21, 2011 |
|
ARCHANA SINGH Vs. UNION OF INDIA
|
March 16, 2011 |
|
AREA MANAGER, FOOD CORPORATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 27, 2011 |
|
AREVA T AND D INDIA LTD Vs. PRESIDING OFFICER
|
March 8, 2011 |
|
ARISTO PRINTS PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
|
January 17, 2011 |
|
ARJESH Vs. STATE OF U P & OTHERS
|
November 15, 2011 |
|
ARJUN MAURYA Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY REVENUE, U.P. GOVERNMENT, LUCKNOW AND OTHERS
|
April 5, 2011 |
|
ARJUN SINGH Vs. STATE
|
September 30, 2011 |
|
ARTI SRIVASTAVA Vs. ADDL COMMISSIONER J GORAKHPUR
|
September 14, 2011 |
|
Arti Srivastava and others Vs. Addl.Commissioner (J.), Gorakhpur and others
|
September 14, 2011 |
|
ARUBA KHAN Vs. CHIEF CONTROLLING REVEBUE AUTHORITY
|
January 29, 2011 |
|
ARUN AGRAWAL Vs. STATE OF U P & ANOTHER
|
November 1, 2011 |
|
ARUN GOYAL Vs. STATE OF U.P.
|
December 8, 2011 |
|
ARUN KUMAR Vs. STATE OF U P
|
August 2, 2011 |
|
ARUN KUMAR Vs. NARESH KUMAR
|
July 7, 2011 |
|
ARUN KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
January 18, 2011 |
|
ARUN KUMAR AND ORS. Vs. BOARD OF REVENUE U.P. AND ORS.
|
April 1, 2011 |
|
ARUN KUMAR GUPTA Vs. THE STATE OF U.P. AND ORS.
|
September 5, 2011 |
|
ARUN KUMAR GUPTA Vs. STATE OF U.P. AND OTHERS
|
November 1, 2011 |
|
ARUN KUMAR GUPTA Vs. PRESCRIBED AUTHORITY RENT CONTROL
|
March 3, 2011 |
|
ARUN KUMAR JOSEPH Vs. VICTOR SAMUEL MATHEWS
|
May 19, 2011 |
|
ARUN KUMAR MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
December 2, 2011 |
|
ARUN KUMAR PANDEY Vs. STATE OF U P THROUGH SECRETARY DEPT OF HOME U P LUCKNOW
|
August 11, 2011 |
|
ARUN KUMAR SAWHNEY Vs. STATE OF U.P.
|
July 27, 2011 |
|
ARUN KUMAR SINGH Vs. STATE OF U P
|
May 5, 2011 |
|
ARUN KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
June 28, 2011 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 26, 2011 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS
|
December 19, 2011 |
|
ARUN KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
|
January 3, 2011 |
|
ARUN KUMAR UNIYAL Vs. CENTRAL ADMINISTRATIVE- TRIBUNAL
|
February 25, 2011 |
|
ARUN PRAKASH TIWARI Vs. THE STATE OF U.P. AND ORS.
|
November 2, 2011 |
|
ARUN SHUKLA AND ANR. Vs. STATE OF U.P. AND ORS.
|
January 12, 2011 |
|
ARUNESH ALIAS CHHOTE MONU Vs. STATE OF U P
|
November 23, 2011 |
|
ARVIND KUMAR Vs. STATE OF U P
|
November 23, 2011 |
|
ARVIND KUMAR Vs. STATE OF U P
|
November 4, 2011 |
|
ARVIND KUMAR Vs. MOHD RAIS
|
January 27, 2011 |
|
ARVIND KUMAR Vs. ADJ COURT NO.7, MEERUT AND OTHERS
|
July 21, 2011 |
|
ARVIND KUMAR @ PINTU SHARMA AND ANR. Vs. STATE OF U.P.
|
April 27, 2011 |
|
ARVIND KUMAR GAUTAM Vs. DISTRICT JUDGE
|
August 25, 2011 |
|
ARVIND KUMAR JAIN Vs. RAJEEV KUAMR JAIN
|
July 26, 2011 |
|
ARVIND KUMAR MISHRA Vs. STATE OF U.P.
|
January 10, 2011 |
|
ARVIND KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
|
February 2, 2011 |
|
ARVIND VARSHNEY AND ORS. Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND ORS.
|
January 3, 2011 |
|
ARVIND YADAV AND ANOTHER Vs. STATE OF U P
|
July 26, 2011 |
|
ASHA Vs. STATE OF U P AND ORS
|
April 27, 2011 |
|
ASHA BHASAN Vs. KANPUR DEVELOPMENT AUTHORITY
|
February 23, 2011 |
|
ASHA DEVI Vs. D.M./DISTT. D.D.C. AND ORS.
|
September 3, 2011 |
|
ASHA SAXENA Vs. U.P. S.E.B. EX. ENGINEER, ELECTRICITY
|
May 3, 2011 |
|
ASHARFI Vs. STATE OF U P
|
December 13, 2011 |
|
ASHARFI (DEAD) BY L RS AND CHAUTRI (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
August 17, 2011 |
|
Asharfi (In Jail) Vs. State of U.P.
|
December 13, 2011 |
|
ASHIMA DWIVEDI Vs. REGISTRAR GENERAL
|
July 12, 2011 |
|
ASHIQ ALI Vs. STATE OF U P
|
July 15, 2011 |
|
Ashiq Ali Vs. State of U.P.and others
|
August 2, 2011 |
|
ASHISH KUMAR YADAV AND ANR. Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY. SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
ASHISH SAHU @ ASHU Vs. STATE OF U P
|
September 12, 2011 |
|
ASHISH TRIPATHI Vs. STATE
|
April 7, 2011 |
|
ASHOK BHATNAGAR Vs. U P FOREST CORPORATION
|
December 5, 2011 |
|
ASHOK GAUTAM Vs. SPECIAL JUDGE E.C. ACT
|
March 1, 2011 |
|
ASHOK KUMAR Vs. ANIL KUMAR MISHRA
|
December 13, 2011 |
|
ASHOK KUMAR Vs. STATE
|
September 30, 2011 |
|
ASHOK KUMAR Vs. STATE OF U P
|
July 18, 2011 |
|
ASHOK KUMAR Vs. STATE OF U P
|
July 22, 2011 |
|
ASHOK KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
May 24, 2011 |
|
ASHOK KUMAR Vs. STATE OF U P
|
January 18, 2011 |
|
ASHOK KUMAR Vs. STATE OF U P
|
March 15, 2011 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 16, 2011 |
|
ASHOK KUMAR Vs. ANIL KUMAR YADAV
|
November 2, 2011 |
|
ASHOK KUMAR ABROL Vs. SAHIL MAHAJAN
|
January 28, 2011 |
|
ASHOK KUMAR AND 3 ORS. Vs. STATE OF U.P.
|
September 21, 2011 |
|
ASHOK KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 26, 2011 |
|
ASHOK KUMAR AND ORS. Vs. STATE OF U.P.
|
March 31, 2011 |
|
ASHOK KUMAR AVROL Vs. UNION OF INDIA
|
November 15, 2011 |
|
ASHOK KUMAR BHADAURIA Vs. STATE OF U P
|
August 24, 2011 |
|
ASHOK KUMAR BINDAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
February 9, 2011 |
|
ASHOK KUMAR CHAUBEY Vs. DY DIRECTOR OF CONSOLIDATION VARANASI CAMP AT SONBHADRA
|
March 28, 2011 |
|
ASHOK KUMAR GUPTA Vs. STATE
|
January 12, 2011 |
|
ASHOK KUMAR GUPTA Vs. SMT. KAILASH KALRA
|
August 2, 2011 |
|
ASHOK KUMAR JAIN Vs. STATE OF U P AND OTHERS
|
September 8, 2011 |
|
ASHOK KUMAR PANDEY Vs. STATE OF U P
|
March 18, 2011 |
|
ASHOK KUMAR PANDEY @ ASHOK MANI PANDEY Vs. STATE OF U.P.
|
April 29, 2011 |
|
ASHOK KUMAR RAI Vs. STATE OF U.P. AND ANOTHER
|
October 18, 2011 |
|
ASHOK KUMAR S/O RAM DULAREY Vs. STATE OF U.P. THROUGH SECY. EDU. LKO. & ORS.
|
November 22, 2011 |
|
ASHOK KUMAR SAGAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL AND ANR.
|
April 20, 2011 |
|
ASHOK KUMAR SAXENA Vs. SHEELENDRA RAI VIDYARATHI
|
May 16, 2011 |
|
ASHOK KUMAR SAXENA Vs. NARESH KUMAR GUPTA
|
May 19, 2011 |
|
ASHOK KUMAR SHARMA, PROPRIETOR OF A.K. BUILDERS AND SUPPLIER AND ANR. Vs. TRIVENI ENGINEERING AND INDUSTRIES AND ANR.
|
March 28, 2011 |
|
ASHOK KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR CAMP UNNAO
|
March 7, 2011 |
|
ASHOK KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
July 21, 2011 |
|
ASHOK KUMAR SINGH Vs. STATE OF U P
|
November 21, 2011 |
|
ASHOK KUMAR TIWARI Vs. STATE OF U.P. & OTHERS
|
November 24, 2011 |
|
ASHOK KUMAR UPADHYAY AND ORS. Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDUCATION GOVT.
|
June 23, 2011 |
|
ASHOK KUMAR YADAV Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. HOME GOVT. OF U.P. AND ORS.
|
November 3, 2011 |
|
ASHOK MONGA Vs. SABIR ALI
|
August 1, 2011 |
|
ASHOK RAJPOOT Vs. STATE
|
September 3, 2011 |
|
ASHOK TRIPATHI Vs. STATE OF U P
|
July 21, 2011 |
|
ASHOK YADAV Vs. STATE OF U.P.
|
April 27, 2011 |
|
ASHUTOSH INDUSTRIES AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 3, 2011 |
|
ASHUTOSH SHARMA Vs. STATE
|
September 23, 2011 |
|
ASHWANI KUMAR GAUTAM Vs. STATE OF U.P. AND OTHERS
|
November 21, 2011 |
|
ASLAM Vs. BOARD OF REVENUE U P
|
November 9, 2011 |
|
ASMA PRAVEEN AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 21, 2011 |
|
ASOK PANDE Vs. UNION OF INDIA
|
June 22, 2011 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M. I. BUILDERS PVT. LTD.
|
March 15, 2011 |
|
ATAR SINGH Vs. STATE OF U.P.
|
July 8, 2011 |
|
Atar Singh @ Bhoora and others Vs. State of U.P.
|
August 8, 2011 |
|
ATAULLAH Vs. THE STATE OF U.P. AND OTHERS
|
December 23, 2011 |
|
ATEEQURRAHMAN Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE, GOVERNMENT OF U.P., LUCKNOW AND OTHERS
|
August 1, 2011 |
|
ATMA RAM PRAJAPATI Vs. STATE OF U P
|
November 21, 2011 |
|
ATUL KRISHNA GOSWAMI Vs. MUNSIF MATHURA
|
October 20, 2011 |
|
ATUL KUMAR Vs. STATE OF U P
|
April 16, 2011 |
|
ATUL KUMAR JAIN Vs. HINDUSTAN PETROLIUM CORPORATION LTD
|
May 31, 2011 |
|
ATUL KUMAR SINGH AND ORS Vs. STATE OF STATE OF UTTAR PRADESH AND ORS
|
December 19, 2011 |
|
AUTO OIL COMPANY Vs. INDIAN OIL CORPORATION LTD
|
May 13, 2011 |
|
AVANISH TRIPATHI Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
AVINASH CHANDRA TEWARI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 3 UNNAO
|
May 4, 2011 |
|
AVINASH KUMAR Vs. BHARAT PETROLEUM CORPORATION L T D
|
October 19, 2011 |
|
AWADH BIHARI LAL Vs. VIJAY CHANDRA GUPTA
|
March 7, 2011 |
|
AWADHENDRA TIWARI Vs. STATE OF U P
|
May 10, 2011 |
|
AWADHESH KUMAR GUPTA Vs. RAJENDRA & ANOTHER
|
December 7, 2011 |
|
AWADHESH PRASAD VISHWAKARMA Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 7, 2011 |
|
AWDHESH KUMAR Vs. DY DIRECTOR OF CONSOLIDATION AND ORS
|
January 11, 2011 |
|
AWDHESH KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
January 10, 2011 |
|
AXALTO CARDS & TERMINALS (I) LTD. Vs. STATE OF U.P. AND OTHERS
|
March 3, 2011 |
|
AYESHA Vs. STATE OF U P
|
July 15, 2011 |
|
AYODHYA RAI Vs. MANJIT SINGH
|
September 7, 2011 |
|
AYUB Vs. STATE OF U P
|
March 3, 2011 |
|
AYURVEDIC CHIKITSAK KALYAN SAMITI Vs. UNION OF INDIA
|
May 16, 2011 |
|
AZAM ALI ANSARI Vs. CIVIL JUDGE (SENIOR DIVISION ) AND ORS.
|
February 11, 2011 |
|
AZARUDDIN ALIAS AJJU Vs. STATE OF U.P.
|
September 26, 2011 |
|
AZIZ PLASTIC INDUSTRIES Vs. STATE OF U P
|
August 17, 2011 |
|
AZIZ ULLAH CHAUHAN Vs. ABDUL MOHI
|
July 28, 2011 |
|
AZIZUR RAHMAN ALIAS PUTTAN PAHALWAN Vs. MOHAMMAD SALEEM
|
August 1, 2011 |
|
B K GUPTA Vs. JUDGE SMALL CAUSE COURT AGRA
|
August 1, 2011 |
|
B M NIGAM Vs. CHAIRMAN STATE BANK OF INDIA
|
November 14, 2011 |
|
B R NANGIA Vs. STATE OF U P
|
July 5, 2011 |
|
B S THAPLIYAL Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
|
B SAHU Vs. STATE OF U P
|
May 19, 2011 |
|
B.I.F.R. Vs. JYOTI EXTRACTIONS (P) LTD.
|
February 14, 2011 |
|
B.K.Gupta (Dr.) Vs. Judge Small Cause Court, Agra and another
|
August 1, 2011 |
|
B.S.N. INDUSTRIES PVT. LTD. Vs. STATE OF U.P.
|
July 26, 2011 |
|
BABBAN YADAV Vs. STATE OF U.P.
|
February 18, 2011 |
|
BABBLU Vs. STATE OF U P
|
July 19, 2011 |
|
BABLI KUMARI Vs. STATE OF U.P. AND ORS.
|
February 14, 2011 |
|
BABLOO Vs. STATE
|
March 4, 2011 |
|
BABLOO SWEEPER Vs. STATE
|
March 3, 2011 |
|
BABOO RAM Vs. SHIV ASHREY
|
August 30, 2011 |
|
BABU Vs. STATE OF U P AND OTHERS
|
November 8, 2011 |
|
BABU @ SHAUKAT AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 30, 2011 |
|
BABU HARGOVIND DAYAL TRUST Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 7, 2011 |
|
BABU LAL Vs. STATE OF U P
|
August 3, 2011 |
|
BABU LAL PANDEY Vs. COMMISSIONER AND ORS.
|
May 25, 2011 |
|
BABU RAM Vs. U.P. ZILA MAGISTRATE AND ANR.
|
January 29, 2011 |
|
BABU RAM Vs. STATE OF U.P. AND ANR.
|
January 6, 2011 |
|
BABU RAM Vs. LIC HOUSING FINANCE LTD.
|
October 17, 2011 |
|
BABU SINGH KUSHWAHA Vs. STATE
|
December 22, 2011 |
|
BABY ALIAS AFROZ JAHAN Vs. PRESCRIBED AUTHORITY
|
November 19, 2011 |
|
BACCHARAM SHUKLA Vs. STATE OF U P
|
March 10, 2011 |
|
BACHCHA LAL YADAV Vs. STATE OF U.P. AND ORS.
|
February 25, 2011 |
|
BACHCHA RAI Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
|
May 30, 2011 |
|
BACHCHE LAL Vs. GOVERNMENT OF UTTAR PRADESH
|
January 12, 2011 |
|
BADAMA DEVI Vs. STATE OF U P AND ORS
|
May 23, 2011 |
|
BADE AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 19, 2011 |
|
BADRI PRASAD DUBEY Vs. MANAGING DIRECTOR U P S R T C
|
October 21, 2011 |
|
BADRI TIWARI Vs. D D C VARANASI
|
March 9, 2011 |
|
BADRI VISHAL Vs. ADDL DISTRICT JUDGE FATEHPUR
|
March 31, 2011 |
|
BADRI YADAV AND ORS. Vs. D.D.C. AND ORS.
|
February 15, 2011 |
|
BADRUDDUZA ANSARI S/O HSAMAT ALI Vs. STATE OF U.P. THEU. PRIN. SECY. DEPT. OF HOME AND ORS.
|
June 13, 2011 |
|
BADRUN NESHAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
February 2, 2011 |
|
BAHADUR SINGH Vs. STATE OF U P
|
March 24, 2011 |
|
BAHORI LAL GUPTA Vs. COMMISSIONER LKO. AND OTHERS
|
November 22, 2011 |
|
BAI Vs. NIRMALA
|
September 26, 2011 |
|
BAIJ NATH Vs. RAM CHANDRA AND ANOTHER
|
September 12, 2011 |
|
BAIJ NATH & SONS PHOTOGRAPHERS PROPRIETOR SRI KAILASH NATH AGARWAL Vs. AMBA DUTT TEWARI
|
May 13, 2011 |
|
BAIJNATH PAL Vs. STATE OF U P
|
December 2, 2011 |
|
BAIKUNTH Vs. STATE OF U.P.
|
September 26, 2011 |
|
BAIRO Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
April 13, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. OMWATI
|
August 8, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DAN DEVI
|
September 29, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SMT. MANORAMA DEVI AND OTHERS
|
December 23, 2011 |
|
BAL GOVIND AND OTHERS Vs. STATE OF U P AND ANOTHER
|
December 2, 2011 |
|
BAL GOVIND JOSHI Vs. STATE OF U P
|
February 17, 2011 |
|
BAL KRISHNA Vs. STATE
|
May 23, 2011 |
|
BAL KRISHNA AGRAWAL Vs. CHANDRA KISHORE JAIN
|
February 2, 2011 |
|
Bal Krishna and others Vs. State of Uttarakhand and others
|
May 5, 2011 |
|
BALA DHAMA Vs. SUB DIVISIONAL MAGISTRATE BARAUT
|
July 22, 2011 |
|
BALBHADRA PAL SINGH Vs. STATE OF U.P. THROUGH SECY. EXCISE DEPT. LUCKNOW AND ORS.
|
February 24, 2011 |
|
BALDEO ALIAS BALDEV Vs. STATE OF U P
|
August 18, 2011 |
|
BALE RAM Vs. DEPUTY DIRECTOR CONSOLIDATION MEERUT
|
July 7, 2011 |
|
BALESHWAR RAM Vs. STATE OF U P
|
February 1, 2011 |
|
BALI RAM YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 15, 2011 |
|
BALJI TEWARI Vs. STATE OF U P
|
April 7, 2011 |
|
BALLOO Vs. STATE OF U P
|
February 4, 2011 |
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BALRAM Vs. ADDL DISTRICT MAGISTRATE F&R / D D C LALITPUR
|
May 20, 2011 |
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Balram and Others Vs. Addl.District Magistrate (F&R)/ D.D.C., Lalitpur and Another
|
May 20, 2011 |
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BALRAM SINGH AND ANR. Vs. C/M, HARJINDER NAGAR INTER COLLEGE AND ORS.
|
February 21, 2011 |
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BALRAM SINGH OBEYRAI AND ORS. Vs. STATE OF U.P. THRU SECRY. AND ORS.
|
January 20, 2011 |
|
BALRAM YADAV Vs. C B I & STATE OF U P
|
July 13, 2011 |
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BALVIR SINGH Vs. VIJAY PAL
|
July 14, 2011 |
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BALVIR SINGH Vs. STATE OF U P
|
November 4, 2011 |
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BALWAN SINGH Vs. D.I.O.S. AND ORS.
|
April 8, 2011 |
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BALWAN SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
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BANARASI LAL VISHWAKARMA AND ANR. Vs. STATE OF U.P.
|
April 20, 2011 |
|
BANDARA Vs. STATE OF U.P. AND ORS.
|
August 25, 2011 |
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BANDHA Vs. STATE OF U.P.
|
November 8, 2011 |
|
BANGALI Vs. STATE OF U.P. THROUGH PRIN. SECY. RURAL DEVP. LKO. AND 4 ORS.
|
November 24, 2011 |
|
BANGLORE AGARBATTI HOUSE Vs. COMMISSIONER, COMMERCIAL TAX
|
July 8, 2011 |
|
BANKEY LAL Vs. STATE OF U.P. THROUGH SECY. FOREST DEPTT. LKO. AND ORS.
|
December 14, 2011 |
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BANKEY LAL GUPTA Vs. BANK OF BARODA
|
September 16, 2011 |
|
BANS RAJ TIWARI AND ANR. Vs. JAI NARAYAN AND ANR.
|
November 22, 2011 |
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BANSAL AUTO MOBILES Vs. UNION OF INDIA
|
September 28, 2011 |
|
BANSH GOPAL Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
September 8, 2011 |
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BANSH NARAIN PANDEY Vs. DR. PRAFULL KUMAR SINGHANIA, MANAGER, COMMITTEE OF MANAGEMENT RAJASTHAN INTERMEDIATE COLLEGE, MIRZAPUR
|
September 3, 2011 |
|
BANSHI COLLEGE OF EDUCATION AND ANR. Vs. STATE OF U.P. AND ORS.
|
February 15, 2011 |
|
BANSHI LAL Vs. RAKESH
|
January 27, 2011 |
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BANSRAJ PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
October 21, 2011 |
|
BANWARI Vs. STATE OF U P
|
September 13, 2011 |
|
Banwari (In Jail) Vs. State of U.P.
|
September 13, 2011 |
|
BANWARI LAL Vs. STATE
|
August 12, 2011 |
|
BANWARI LAL Vs. GIRDHARI LAL
|
January 5, 2011 |
|
BAPU CHARITABLE SOCIETY Vs. STATE OF U P
|
May 2, 2011 |
|
BARE LAL Vs. ANUSHASHANIK PRADHIKARI RANI LAXMI BAI
|
July 8, 2011 |
|
BARKAT AHMAD SIDDIQUI Vs. STATE OF U P
|
November 30, 2011 |
|
BARKHA SINGH Vs. STATE
|
September 16, 2011 |
|
BARSATI LAL S/O LATE THAKUR DEEN Vs. STATE OF U.P. THR. SECY. URBAN LAND CEILING & 4 ORS.
|
December 23, 2011 |
|
BASANT KUMAR Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 22, 2011 |
|
BASANT KUMAR MATA NEHLIYA Vs. CHOWDHARY UJJAIR
|
August 4, 2011 |
|
BASANT KUMAR TYAGI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 1, 2011 |
|
BASANT LAL GUPTA Vs. U P CO OPERATIVE UNION
|
November 17, 2011 |
|
BASANT SINGH Vs. BOARD OF REVENUE AND ORS.
|
August 25, 2011 |
|
BASDEO Vs. STATE
|
October 10, 2011 |
|
BASIC SHIKSHA ADHIKARI Vs. U.P.P.S.T. AND ORS.
|
February 2, 2011 |
|
BASIC SHIKSHA ADHIKARI AMBEDKAR NAGAR Vs. PARAS NATH GUPTA
|
February 14, 2011 |
|
BASUDEO Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 19, 2011 |
|
BATA INDIA LIMITED Vs. PRESCRIBED AUTHORITY JHANSI
|
December 9, 2011 |
|
BATA INDIA LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 18, 2011 |
|
BECHAN AND ORS. Vs. DISTT. JUDGE AND ANR.
|
April 4, 2011 |
|
BEENA RANI GARG Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
|
April 6, 2011 |
|
BEER SINGH Vs. PURAN CHAND JAIN AND ORS.
|
March 31, 2011 |
|
Beg Raj Vs. State of U.P.
|
August 2, 2011 |
|
BEGJ RAJ Vs. STATE OF U P
|
August 2, 2011 |
|
BENI PRASAD Vs. STATE OF U P
|
February 17, 2011 |
|
BHAGGI Vs. STATE OF U P
|
November 28, 2011 |
|
BHAGMANI DEVI Vs. VIII A D J
|
August 26, 2011 |
|
Bhagwan Das & Sons Arms & Ammunition and Another Vs. State of U.P.and Others
|
December 13, 2011 |
|
BHAGWAN DAS AND SONS ARMS AND AMMUNITION Vs. STATE OF U P
|
December 13, 2011 |
|
BHAGWAN GUPTA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
|
January 20, 2011 |
|
BHAGWAN SAHAI Vs. STTAE OF U P
|
August 5, 2011 |
|
BHAGWAN SHARMA Vs. STATE OF U P
|
November 21, 2011 |
|
BHAGWAN SINGH Vs. DISTRICT BASIC EDUCATION OFFICER, AGRA
|
July 19, 2011 |
|
BHAGWAN SRI RAM LALA VIRAJMAN Vs. RAJENDRA SINGH
|
April 28, 2011 |
|
BHAGWAN SWAROOP TRIPATHI Vs. GAUSHALA COMMITTEE SHIKOHABAD
|
August 3, 2011 |
|
BHAGWANT KAUR Vs. TRILOK NATH NANDA
|
September 19, 2011 |
|
BHAGWAT DAYAL Vs. DISTRICT JUDGE SHAHJAHANPUR
|
August 24, 2011 |
|
BHAGWAT GOND Vs. STATE OF U P
|
May 23, 2011 |
|
BHAGWAT KUMAR SETH Vs. CHARAN JIT KAUR
|
November 23, 2011 |
|
BHAGWAT PRASAD Vs. SWAMINATH AND OTHERS
|
April 1, 2011 |
|
BHAGWAT PRASAD SHARMA Vs. DISTRICT JUDGE G B NAGAR
|
October 21, 2011 |
|
BHAGWATI DEVI Vs. ANGOORI DEVI
|
July 26, 2011 |
|
BHAGWATI PANDEY Vs. SHYAM NARAYAN PANDEY
|
November 14, 2011 |
|
BHAGWATI RAWAT Vs. NATIONAL INSURANCE CO LTD
|
July 28, 2011 |
|
BHAGWATIYA Vs. STATE OF U P
|
November 14, 2011 |
|
BHAI LAL Vs. THE ADDL. COMMISSIONER (ADMN.) AND ORS.
|
July 26, 2011 |
|
BHAIRO Vs. STATE OF U P
|
September 6, 2011 |
|
BHAIRO PRASAD Vs. NARAIN KRISHNA BHAGWAT
|
March 1, 2011 |
|
BHAIRO PRASAD Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 VARANASI
|
March 1, 2011 |
|
BHAIYA LAL AND ANR. Vs. HEERA LAL AND ANR.
|
February 22, 2011 |
|
BHANU PRATAP Vs. DIRECTOR AYURVED AND UNANI SEWA U P LUCKNOW
|
March 8, 2011 |
|
BHANU PRATAP MEHRA Vs. BRIJ LEASING P LTD
|
March 18, 2011 |
|
BHANU PRATAP MISHRA Vs. RAKESH NIGAM
|
March 3, 2011 |
|
BHANU PRATAP SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
December 1, 2011 |
|
BHARAT BHUSHAN CHAWADA Vs. ADJ COURT NO. 3 JHANSI
|
May 4, 2011 |
|
BHARAT CHANDRA S/O. RAM KHELAWAN Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 14, 2011 |
|
BHARAT INSECTICIDES LTD Vs. STATE OF U P
|
September 2, 2011 |
|
BHARAT LAL GUPTA Vs. STATE OF U P
|
December 20, 2011 |
|
BHARAT NAGAR SAHKARI GRAH NIRMAN SAMITI Vs. STATE OF U.P. AND ORS.
|
January 21, 2011 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. KHAYBAR TRANSPORT PVT LTD
|
April 11, 2011 |
|
BHARAT PRASAD SINGH Vs. STATE
|
February 18, 2011 |
|
BHARAT SINGH Vs. SUNDER AND ORS.
|
January 3, 2011 |
|
BHARAT SINGH Vs. STATE OF U P
|
December 21, 2011 |
|
BHAROSA Vs. STATE
|
May 19, 2011 |
|
BHARTENDU PRATAP SINGH Vs. STATE OF U P
|
April 11, 2011 |
|
BHARTENDU SINGH Vs. STATE OF U.P. THRU. SECR. HOME & ORS.
|
November 1, 2011 |
|
BHARTI Vs. ADDITIONAL DISTRICT MAGISTRATE/PRESCRIBED AUTHORITY CEILING MATHURA
|
May 3, 2011 |
|
BHARTI KASHYAP Vs. STATE OF U P
|
March 18, 2011 |
|
BHAWNA Vs. STATE
|
December 22, 2011 |
|
BHOBHAL THROUGH L R Vs. SHAH NATH
|
December 20, 2011 |
|
BHOJVEER SINGH Vs. STATE OF U.P. AND ORS.
|
April 5, 2011 |
|
BHOLE RAM Vs. STATE
|
May 23, 2011 |
|
BHRAM DEO Vs. STATE OF U P
|
August 10, 2011 |
|
BHUDEVI Vs. STATE OF U P
|
July 7, 2011 |
|
BHULAN Vs. STATE OF U P AND OTHERS
|
July 18, 2011 |
|
Bhupendra and Another Vs. State of U.P.and Others
|
November 3, 2011 |
|
BHUPENDRA JOSHI Vs. ALLAHABAD BANK CENTRALISED RETAIL BANKING
|
March 14, 2011 |
|
BHUPENDRA KUMAR TALWAR Vs. STATE OF U P
|
June 29, 2011 |
|
BHUPENDRA PATI MISHRA Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
BHUPENDRA PRATAP SINGH AND ORS Vs. STATE OF U P AND ORS
|
November 1, 2011 |
|
BHUPENDRA SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
|
December 8, 2011 |
|
BHUPENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, FIROZABAD
|
February 28, 2011 |
|
BHUPENDRA SINGH Vs. COMMISSIONER DEVI PATAN MANDAL GONDA
|
July 15, 2011 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
November 3, 2011 |
|
BHUPENDRA SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
BHUPENDRA SINGH VISEN Vs. THE STATE OF U.P. THROUGH PRIN. SECY. NAGAR VIKAS
|
September 22, 2011 |
|
BHUSHAN STEEL AND STRIPS LTD. Vs. UNION OF INDIA (UOI)
|
January 24, 2011 |
|
BHUWAN BHASKAR Vs. ADDL DISTRICT JUDGE AMBEDKAR NAGAR
|
March 30, 2011 |
|
BIFR Vs. JYOTI EXTRACTIONS P LTD
|
April 19, 2011 |
|
BIHARIJI PACKAGING Vs. UNION OF INDIA
|
September 1, 2011 |
|
BINDA PRASAD Vs. A.K. GUPTA, CHIEF ENGG. ALLAHABAD ZONE P.W.D. AND ORS.
|
March 11, 2011 |
|
BINDHESHWARI PRASAD DWIVEDI Vs. SANJAY MOHAN
|
March 31, 2011 |
|
BINDU CHAURASIA W/O PABHU NATH CHAURASIA Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 25, 2011 |
|
BINOD KUMAR Vs. SUDAMA PANDEY AND ORS.
|
February 11, 2011 |
|
BIRENDRA KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
September 2, 2011 |
|
BIRENDRA SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
April 11, 2011 |
|
BIRJU Vs. STATE OF U P
|
August 8, 2011 |
|
BISHESHWAR PANDIT Vs. STATE OF U.P. AND ORS.
|
November 3, 2011 |
|
BISMILLAH KHAN Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
April 7, 2011 |
|
BISMILLAH SIDDIQUI Vs. STATE OF U P
|
December 20, 2011 |
|
BOARD OF DIRECTOR EWING CHRISTIAN COLLEGE SOCIETY Vs. UNION OF INDIA
|
August 12, 2011 |
|
BRAHAM PAL SINGH AND ANR. Vs. SMT. ZAINAB ALIAS ZAINAM AND OTHERS
|
November 17, 2011 |
|
BRAHMANAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 11, 2011 |
|
BRAJ BHAUSHAN SHUKLA Vs. UCO BANK
|
September 23, 2011 |
|
BRAJ BHUSHAN LAL SRIVASTAVA Vs. DY DIRECTOR OF CONSOLIDATION FATEHPUR
|
May 26, 2011 |
|
BRAJ BHUSHAN SHUKLA Vs. GENERAL MANAGER OPERATION I
|
September 23, 2011 |
|
BRAJ MOHAN Vs. STATE OF U P
|
August 24, 2011 |
|
BRAJESH CHANDRA AWASTHI Vs. STATE OF U P
|
November 16, 2011 |
|
BRAJESH KUMAR Vs. SHRI PRABHAKAR SHARMA
|
September 23, 2011 |
|
BRAJESH SINGH Vs. STATE OF U P
|
August 1, 2011 |
|
BRAMHA DEO CHAUDHARI Vs. STATE OF U.P. THRU SECY. MEDICAL & 4 ORS.
|
November 25, 2011 |
|
BRIJ BHUSHAN RAI Vs. UNION OF INDIA
|
February 21, 2011 |
|
BRIJ BHUSHAN SHARMA Vs. ANAND
|
December 23, 2011 |
|
BRIJ BHUSHAN SHARMA Vs. KAMLA PRASAD
|
July 18, 2011 |
|
BRIJ KISHAN AGARWAL Vs. SURAJ PRAKASH JAIN
|
April 13, 2011 |
|
BRIJ KISHORE Vs. RANI
|
August 25, 2011 |
|
BRIJ KISHORE JAISWAL Vs. STATE OF U P
|
March 9, 2011 |
|
BRIJ KISHORE VERMA Vs. STATE OF UTTAR PRADESH AND ORS.
|
March 25, 2011 |
|
BRIJ LAL @ BIRJU Vs. UNION OF INDIA
|
October 17, 2011 |
|
BRIJ LAL CHAURASIYA Vs. STATE
|
April 27, 2011 |
|
BRIJ MOHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 9, 2011 |
|
BRIJ NANDAN SINGH Vs. STATE OF U P
|
August 11, 2011 |
|
BRIJ NANDAN SINGH Vs. STATE OF U P
|
November 18, 2011 |
|
BRIJ NATH YADAV Vs. STATE
|
July 12, 2011 |
|
BRIJ PAL SINGH Vs. STATE OF U P
|
May 12, 2011 |
|
BRIJ RAJ MISHRA Vs. COMMISSIONER, DEVI PATAN DIVISION GONDA AND ANR.
|
September 28, 2011 |
|
BRIJ RAJ SINGH Vs. IST A.D.J
|
January 20, 2011 |
|
BRIJANAND PANDEY AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
July 5, 2011 |
|
BRIJENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
May 2, 2011 |
|
BRIJENDRA SWAROOP SACHAN Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
|
July 4, 2011 |
|
BRIJESH KUMAR Vs. STATE OF U.P. AND ORS.
|
March 4, 2011 |
|
BRIJESH KUMAR Vs. CHAIRMAN BOARD OF REVENUE AND ORS.
|
April 8, 2011 |
|
BRIJESH KUMAR BHARTI Vs. STATE OF U P
|
December 15, 2011 |
|
BRIJESH KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
|
September 6, 2011 |
|
BRIJESH KUMAR UPADHYAY Vs. STATE OF U P
|
May 12, 2011 |
|
BRIJMANI DEVI Vs. STATE OF U P
|
December 22, 2011 |
|
BRITISH INDIA CORPORATION LTD Vs. STATE OF U P
|
April 5, 2011 |
|
BROOK BOND LIPTON INDIA LTD. Vs. C.E.R.
|
August 17, 2011 |
|
BUDDHOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 21, 2011 |
|
BUDHDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
March 30, 2011 |
|
BUDHIRAM YADAV Vs. D D C
|
July 7, 2011 |
|
BUDHPAL Vs. STATE OF U P
|
July 1, 2011 |
|
BUDHSEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
April 18, 2011 |
|
BUREAU CHIEF RASTRIYA SAHARA Vs. PRESIDING OFFICER
|
July 18, 2011 |
|
C B J SETH Vs. CHAIR PERSON DRAT ALLAHABAD
|
September 16, 2011 |
|
C P SINGH Vs. STATE OF U P
|
March 3, 2011 |
|
C.C. & C.E., MEERUT-II Vs. MUZAFFARNAGAR PIPE INDUSTRIES (P) LTD.
|
January 19, 2011 |
|
C.P. LALLAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 15, 2011 |
|
C.P. RAMAKANT TRIPATHI Vs. STATE OF U.P. AND ANR.
|
January 4, 2011 |
|
C.P. UDAI VEER SINGH AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
|
November 14, 2011 |
|
C/M ASHOK BALIKA VIDYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
June 24, 2011 |
|
C/M BAPU POORVA MADHYAMIK VID. AND ANR. Vs. SHRI ANOOP CHANDRA PANDEY, PRIN. SEC. BASIC EDU. AND ORS.
|
April 6, 2011 |
|
C/M C.L. JAIN POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
December 13, 2011 |
|
C/M DR. ASHOK RAJPOOT SMARAK UCHCHATAR MADHYAMIK AND ANR. Vs. STATE OF U.P. AND ORS.
|
February 15, 2011 |
|
C/M FIELD MARSHAL GENERAL MANIK SHAH INTERMEDIATE COLLEGE Vs. ARUN KUMAR MISHRA, PRINCIPAL SECRETARY (SEC.EDU.) & ANR.
|
December 16, 2011 |
|
C/M GANGA PRASAD SEWA SANSTHAN AND ANR. Vs. STATE OF U.P. AND ORS.
|
June 7, 2011 |
|
C/M IMAMUL MADARIS INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
May 9, 2011 |
|
C/M INTERMEDIATE COLLEGE GAURA THROUGH ITS MANAGER Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU.
|
September 12, 2011 |
|
C/M KASHIRAJ MAHAVIDYALAYA INTER COLLEGE Vs. STATE OF U.P.
|
September 29, 2011 |
|
C/M KISAN SAHYOGI POORAV MADHYAMIK VIDYALAYA Vs. STATE OF U.P. AND ORS.
|
September 12, 2011 |
|
C/M MAHATMA SHIV KUMAR INTER COLLEGE AND ORS. Vs. STATE OF U.P. THRU. PRICNIPAL SECRETARY SEC. EDUCATION AND ORS.
|
June 3, 2011 |
|
C/M OF DWARIKA PRASAD INTER COLLEGE Vs. STATE OF U.P.
|
November 21, 2011 |
|
C/M PRAKASH INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
April 15, 2011 |
|
C/M RAJA TEJ SINGH UCHCHATTAR MADHY AMIK VIDYALAYA MAINPURI Vs. STATE
|
February 14, 2011 |
|
C/M SALTNAT BAHADUR POST GRADUATE COLLEGE AND ANOTHER Vs. STATE OF U.P. THRU. SECY. AND OTHERS
|
December 22, 2011 |
|
C/M SARVJANIK KISAN UCHCHATAR MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 30, 2011 |
|
C/M SHISHU EVAM NARI KALYAN KENDRA JR. HIGH SCHOOL & ANR. Vs. THE STATE OF U.P. AND ANOTHER
|
November 14, 2011 |
|
C/M SHRI BHRIGUNATH SINGH BALIKA JUNIOR HIGH SCHOOL Vs. SMT. RANJNA DEVI ASSTT. TEACHER AND ORS.
|
January 6, 2011 |
|
C/M, DEVARSHI DEVAL PURVA MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 15, 2011 |
|
C/M, MAA SHARDA INTER COLLEGE AND ANR. Vs. STATE OF U.P. THRU. SECRETARY (SECONDARY EDUCATION) AND ORS.
|
March 3, 2011 |
|
C/M, MADARSA ARBIYA-MADHINATUL ULOOM THRU ITS MANAGER Vs. MOHINUDDIN AND ORS.
|
February 11, 2011 |
|
C/M, Raja Tej Singh Uchchattar Madhy amik Vidyalaya, Mainpuri Vs. State of U.P & Ors.
|
February 14, 2011 |
|
CANTT DRY CLEANERS Vs. UNION OF INDIA
|
March 31, 2011 |
|
CAWNPORE TEXTILES LTD. Vs. RAM BARAN AND ANR.
|
February 10, 2011 |
|
CELEX TECHNOLOGIES PVT. LTD., CALCUTTA & OTHERS Vs. STATE OF U.P., THRU. SECRETARY, TRANSPORT DEPTT. & OTHERS
|
December 12, 2011 |
|
CENTRAL BANK OF INDIA THROUGH ITS BRANCH MANAGER Vs. JANAK KALRA
|
December 22, 2011 |
|
CENTRAL DISTILLERY AND BREWERIES LIMITED Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
November 29, 2011 |
|
CENTRAL NDUSTRIAL SECURITY FORCE Vs. BEDI RAM
|
March 16, 2011 |
|
CENTURY TEXTILE AND INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 2, 2011 |
|
CHAIRMAN U P JAL NIGAM Vs. GOVIND JHA AND ANR
|
August 2, 2011 |
|
CHAIRMAN U.P. JAL NIGAM Vs. AWADH BIHARI SINGH AND ORS.
|
January 11, 2011 |
|
CHAIRMAN, NAGAR PANCHAYAT AND ANOTHER Vs. SRI GUDDU AND OTHER
|
January 13, 2011 |
|
CHAITANYA KUMAR AGRAWAL Vs. STATE OF U P
|
April 21, 2011 |
|
CHAITNYA KUMAR SHUKLA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. REVENUE LKO. AND ORS.
|
November 3, 2011 |
|
CHAMAN KUMAR GAUR Vs. STATE
|
May 19, 2011 |
|
CHAMAN LAL Vs. ADDITIONAL COMMISSIONER
|
May 4, 2011 |
|
CHAMAN LAL ALIAS CHUNNI LAL Vs. STATE
|
March 7, 2011 |
|
CHAMELI BAI Vs. PUSHPENDRA LAKHKARA
|
September 5, 2011 |
|
CHAMPA DEVI Vs. STATE
|
June 23, 2011 |
|
CHAND KHAN Vs. STATE OF U.P. AND ANOTHER
|
July 21, 2011 |
|
CHAND KHAN Vs. BHUNESH KUMAR, COLLECTOR
|
September 12, 2011 |
|
CHANDA DEVI Vs. SANTOSH KUMAR
|
January 3, 2011 |
|
CHANDA DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 22, 2011 |
|
CHANDAN Vs. STATE OF U.P.
|
February 4, 2011 |
|
CHANDAN SINGH MEHRA Vs. STATE
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August 3, 2011 |
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CHANDER PRAKASH PANDEY AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
November 28, 2011 |
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CHANDI PARSAD Vs. D D C
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September 22, 2011 |
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CHANDPUR ENTERPRISES LTD. Vs. STATE OF U.P. AND ANOTHER
|
March 7, 2011 |
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CHANDPUR SUGAR CO. LTD. Vs. COMMISSIONER OF TRADE TAX
|
March 1, 2011 |
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CHANDRA BABU ALIAS CHANDRA SHEKHAR Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
|
October 19, 2011 |
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CHANDRA BHAN SINGH Vs. XITH ADJ
|
March 14, 2011 |
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CHANDRA BHAN TEWARI Vs. STATE OF U.P. THROUGH SECY. MEDICAL HEALTH AND ORS.
|
September 22, 2011 |
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CHANDRA BHAN YADAV Vs. STATE OF U P
|
December 15, 2011 |
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CHANDRA BHUSAN AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 16, 2011 |
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CHANDRA BHUSHAN MISHRA Vs. STATE OF U.P. THRU SECY. AND ANR.
|
September 22, 2011 |
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CHANDRA BHUSHAN PANDEY Vs. NARAIN SINGH
|
December 19, 2011 |
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CHANDRA BHUSHAN PANDEY Vs. SRI NARAIN SINGH
|
August 30, 2011 |
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CHANDRA KANT DUBEY Vs. STATE OF U P
|
December 7, 2011 |
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CHANDRA KANTA AGARWAL Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE LUCKNOW
|
March 9, 2011 |
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CHANDRA KISHORE AND ANR. Vs. DHARMENDRA MOHAN CHAUDHRI
|
January 24, 2011 |
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CHANDRA MAN ALIAS CHANDRA MANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION CHITRAKOOT
|
April 28, 2011 |
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CHANDRA NARAIN TRIPATHI Vs. KAPIL MUNI KARWARIYA
|
May 5, 2011 |
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CHANDRA NARAYAN TRIPATHI Vs. KAPIL MUNI KARWARIYA
|
August 16, 2011 |
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CHANDRA PAL Vs. UNION OF INDIA
|
August 16, 2011 |
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CHANDRA PAL Vs. STATE OF U P
|
January 5, 2011 |
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CHANDRA PAL Vs. STATE
|
July 13, 2011 |
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CHANDRA PAL AND ORS. Vs. STATE OF U.P.
|
May 2, 2011 |
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CHANDRA PRABHA SINGH Vs. STATE OF U P
|
November 11, 2011 |
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CHANDRA PRAKASH Vs. STATE BANK OF INDIA
|
August 17, 2011 |
|
CHANDRA PRAKASH Vs. STATE
|
October 12, 2011 |
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CHANDRA PRAKASH AGRAWAL Vs. URBAN COOPERATIVE BANK LTD
|
April 5, 2011 |
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CHANDRA PRAKASH BHARTI Vs. STATE OF U.P. AND ORS.
|
February 11, 2011 |
|
CHANDRA PRAKASH JAIN AND ANR. Vs. MANISH PRATAP AND ORS.
|
May 12, 2011 |
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CHANDRA PRAKASH RAI AND ORS. Vs. STATE OF U.P. AND ANR.
|
February 11, 2011 |
|
CHANDRA PRAKASH SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
April 25, 2011 |
|
CHANDRA PRAKASH TRIPATHI, S/O. LATE PURENDRA NATH TRIPATHI Vs. STATE OF U.P. THRU PRIN. SECY. TAX AND REGISTRATION AND ORS.
|
April 29, 2011 |
|
CHANDRA SHEKHAR BAJPAYEE Vs. RENT CONTROL & EVICTION OFFICER/A C M III KANPUR
|
August 24, 2011 |
|
CHANDRA SHEKHAR TIWARI Vs. SAURABH SINGH AND ORS.
|
February 1, 2011 |
|
CHANDRABALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 9, 2011 |
|
CHANDRAMA SINGH Vs. MIRZA ANIS AHMAD
|
March 25, 2011 |
|
CHANDRAPAL Vs. STATE OF U P
|
January 24, 2011 |
|
CHANDRAPAL SINGH Vs. JOINT DIRECTOR OF EDUCATION AND ORS.
|
August 17, 2011 |
|
CHANDRE BHAN SINGH GAUR AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
|
November 14, 2011 |
|
CHANDRIKA PRASAD Vs. STATE OF U P
|
October 11, 2011 |
|
CHANDRIKA PRASAD Vs. STATE
|
March 15, 2011 |
|
CHANDRIKA PRASAD YADAV Vs. STATE OF U.P. AND ORS.
|
March 30, 2011 |
|
CHANDRIKA SINGH YADAV AND ORS. Vs. D.I.O.S.AND ORS.
|
February 9, 2011 |
|
CHANDRMA Vs. STATE OF U P
|
April 27, 2011 |
|
CHANGA SINGH Vs. STATE OF U P
|
September 2, 2011 |
|
CHARAN SINGH Vs. VIITH ADJ
|
January 24, 2011 |
|
CHARAN SINGH Vs. STATE OF U P
|
February 10, 2011 |
|
CHARAN SINGH Vs. BOARD OF REVENUE U.P. AT ALLD. AND OTHERS
|
November 2, 2011 |
|
CHARANJEET SETH Vs. PRABHAKAR
|
January 24, 2011 |
|
CHAUDHARY CHARAN SINGH UNIVERSITY AND ANR. Vs. BINDESHWARI VERMA AND ORS.
|
April 20, 2011 |
|
CHAUHAN ROAD LINES Vs. UNION OF INDIA
|
May 10, 2011 |
|
CHETRAM Vs. UNION OF INDIA
|
July 6, 2011 |
|
CHHABINATH SINGH Vs. STATE OF U P
|
July 5, 2011 |
|
CHHAKI LAL AND ANR Vs. STATE OF U P AND OTHERS
|
October 17, 2011 |
|
CHHAMMEE DEVI Vs. STATE OF U P
|
February 4, 2011 |
|
CHHATE LAL Vs. STATE OF U.P. AND ORS.
|
September 21, 2011 |
|
CHHATRA SHAKTI CONSTRUCTION CO Vs. STATE OF U P
|
May 19, 2011 |
|
CHHATRAPAL SINGH Vs. COMMISSIONER
|
September 29, 2011 |
|
CHHATTHU NARAIN VISHWAKARMA Vs. STATE OF U.P. THROUGH SECY. REVENUE DEPT. AND ANOTHER
|
September 22, 2011 |
|
CHHEDA SINGH Vs. STATE OF U P
|
September 27, 2011 |
|
CHHEDI LAL YADAV Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE (SC/ST ACT), MIRZAPUR AND ANOTHER
|
July 20, 2011 |
|
CHHIDDA Vs. STATE OF U.P. AND ORS.
|
January 31, 2011 |
|
CHHITANI AND ANR. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 16, 2011 |
|
CHHOTE LAL Vs. STATE
|
December 9, 2011 |
|
CHHOTE LAL Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
March 25, 2011 |
|
CHHOTE LAL Vs. STATE OF U P
|
July 8, 2011 |
|
CHHOTE LAL AND ANR. Vs. STATE OF U.P. AND ORS.
|
February 17, 2011 |
|
CHHOTEY Vs. STATE OF U.P.
|
November 25, 2011 |
|
CHHOTEY LAL Vs. STATE OF U P
|
July 25, 2011 |
|
CHHOTEY LAL Vs. STATE
|
November 2, 2011 |
|
CHHOTEY LAL Vs. STATE
|
May 31, 2011 |
|
CHHOTEY LAL Vs. INDIAN TELEPHONE INDUSTRIES LIMITED AND ORS.
|
January 4, 2011 |
|
CHHOTEY LAL Vs. AMINA SHAFI
|
September 12, 2011 |
|
CHHOTEY LAL AND ORS. Vs. STATE OF U.P. THROUGH ITS SECY. AGRICULTURE DEPTT. LKO.& ORS.
|
December 22, 2011 |
|
CHHOTEY LAL DUBEY Vs. STATE OF U P
|
December 7, 2011 |
|
CHHOTEY LAL NAGBANSHI Vs. STATE OF U.P. THROUGH AGRICULUTURE AND 2 ORS.
|
September 22, 2011 |
|
CHHOTEY SINGH Vs. STATE OF U P
|
December 14, 2011 |
|
CHHOTU GUPTA ALIAS LUVKESH KUMAR GUPTA Vs. STATE OF U P
|
May 30, 2011 |
|
CHHOTU YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 24, 2011 |
|
CHHUNNA ALIAS BRIJESH Vs. STATE
|
September 22, 2011 |
|
CHIEF COMMISSIONER CENTRAL EXCISE AND CUSTOMS Vs. PRABHAT SINGH
|
August 9, 2011 |
|
CHIEF ENGINEER & HEAD OF THE DEPARTMENT IRRIGATION Vs. RAJENDRA PRASAD TAYAL
|
June 30, 2011 |
|
CHIEF ENGINEER DISTRIBUTION Vs. PRESIDING OFFICER
|
April 16, 2011 |
|
CHINTA SINGH Vs. STATE OF U.P. AND ORS.
|
March 31, 2011 |
|
CHITRANJAN SINGH Vs. SAMARPAL SINGH
|
December 20, 2011 |
|
CHODHARY JAMNA DAS UCHCHTTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
September 29, 2011 |
|
CHOTEY LAL COLD STORAGE Vs. STATE OF U P
|
December 21, 2011 |
|
CHUNNA ALIAS BRIJESH Vs. STATE
|
March 31, 2011 |
|
CIT Vs. HENNA ZEBRAAT
|
July 13, 2011 |
|
CIT Vs. SONALI JAIN
|
July 29, 2011 |
|
CITY BOOKING AGENCY Vs. STATE OF U P
|
September 21, 2011 |
|
CIVIL AVIATION TRANING COLLEGE BAMRAULI THRU PRINCIPAL Vs. STATE OF U.P. & OTHERS
|
November 21, 2011 |
|
CLARK HOTEL LIMITED Vs. STAE OF U P
|
January 24, 2011 |
|
CLASS IV EMPLOYEES ASSOCIATION Vs. STATE OF U P
|
March 9, 2011 |
|
COAL CONSUMERS ASSOCIATION Vs. T K LAHIRI
|
March 4, 2011 |
|
COMM. OF MANAGEMENT, R.N. CHILDREN ACADEMY Vs. P.O., LABOUR COURT AND ANR.
|
April 27, 2011 |
|
COMMISSIOANER OF INCOME TAX Vs. DHUNNAR DEVI
|
December 15, 2011 |
|
COMMISSIONER OF C. EX., MEERUT Vs. VERSATILE ENTERPRISES LTD.
|
February 18, 2011 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN FERTILIZERS LTD.
|
August 1, 2011 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUDARSHAN CABLES INDUSTRIES
|
August 1, 2011 |
|
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. RAM SHREE STEELS PVT. LTD.
|
July 25, 2011 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. GAUTAM PANDEY
|
April 20, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. JAY DEE SECURITIES AND FINANCE LTD.
|
August 11, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SAHKARI AWAS SAMITI LTD.
|
September 23, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. DISTRICT EXCISE OFFICER
|
March 31, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. USHA OMER
|
July 26, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. U.P. JAL NIGAM
|
September 22, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. AUDH EDUCATIONAL SOCIETY
|
August 17, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. DIKSHA SINGH
|
August 24, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. D.S. BATRA
|
January 7, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. BRITISH INDIA CORPORATION LTD
|
January 7, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE AND SONS
|
January 8, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. LUCKNOW EDUCATIONAL & SOCIAL WELFARE SOCIETY
|
February 14, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. LUCKNOW PUBLIC EDUCATIONAL SOCIETY
|
March 17, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. UTTARANCHAL TRANSPORT
|
February 4, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. S.P. GLASS WORKS
|
May 18, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA
|
July 22, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. TRILOCHAN PRATAP SINGH
|
August 29, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. DR. INDRA SWAROOP BHATNAGAR
|
September 29, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHURAJI AGRO INDUSTRIES PVT. LTD.
|
September 6, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. RAM DEVI
|
August 23, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. AVADH EDUCATIONAL SOCIETY
|
September 13, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. SHAILA AGARWAL
|
November 25, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. ABHYUDAYA BUILDERS (P) LTD
|
September 30, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. VIJETA EDUCATIONAL SOCIETY
|
August 17, 2011 |
|
COMMISSIONER OF INCOME TAX ALLAHABAD Vs. UNAD CATH EXPORTS P LTD BHADOHI
|
October 21, 2011 |
|
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. SHRI ANKUR GOEL
|
December 2, 2011 |
|
COMMISSIONER OF INCOME TAX I LKO. Vs. INDO GULF FERTILIZERS LTD.
|
September 15, 2011 |
|
COMMISSIONER OF INCOME TAX, KANPUR Vs. SMT. MADHU CHAWLA
|
August 23, 2011 |
|
COMMISSIONER OF INCOME TAX, KANPUR Vs. U.P. TEXTILES CORPN. LTD.
|
January 7, 2011 |
|
COMMISSIONER OF INCOME TAX-I Vs. M/S. U.P. JAL NIGAM
|
November 29, 2011 |
|
COMMISSIONER OF INCOME TAX-I Vs. VIKRAM COTTON MILLS LTD
|
August 17, 2011 |
|
COMMISSIONER OF INCOME TAX-I Vs. A H KHAN
|
August 17, 2011 |
|
COMMISSIONER OF INCOME TAX-II Vs. GARG LOTTERY AGENCY
|
August 17, 2011 |
|
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. M/S DEEP AWADH HOTELS (P.) LTD., KANPUR
|
August 3, 2011 |
|
COMMISSIONER OF INCOME-TAX Vs. JUGAL KISHOR & SONS AMINABAD LUCKNOW
|
January 28, 2011 |
|
COMMISSIONER OF INCOME-TAX AAYAKAR BHAWAN FAIZABAD Vs. KRISHI UTPADAN MANDI SAMITI BANSI SIDDHARTH NAGAR
|
February 18, 2011 |
|
COMMISSIONER OF TRADE TAX Vs. CHAKRAWATI CONSTRUCTION CO.
|
February 24, 2011 |
|
COMMISSIONER TRADE TAX Vs. M/S KYAL TEXTILES
|
November 18, 2011 |
|
COMMISSIONER, COMMERCIAL TAX Vs. SHARAD SAHU
|
April 7, 2011 |
|
COMMISSIONER, COMMERCIAL TAX Vs. R.B.B.R.L., CONTRACTOR
|
September 20, 2011 |
|
COMMISSIONER, COMMERCIAL TAX Vs. JEEWAN MAYA ROAD LINES
|
April 29, 2011 |
|
COMMISSIONER, TRADE TAX Vs. BALVIR AUTO AGENCY
|
February 28, 2011 |
|
COMMISSIONER, TRADE TAX Vs. GODREJ & WIRES MANUFACTURING & CO. LTD.
|
May 17, 2011 |
|
COMMISSIONER, TRADE TAX, U. P. Vs. PARAGAON INDUSTRIES
|
January 10, 2011 |
|
COMMISSIONER, TRADE TAX, U. P., LUCKNOW Vs. PIONEER INDIA
|
August 19, 2011 |
|
COMMISSIONER, TRADE TAX, U.P., LUCKNOW Vs. SARASWATI TRADING COMPANY
|
January 13, 2011 |
|
COMMISSIONER, TRADE TAX, U.P., LUCKNOW Vs. SHAKTI TUBES
|
May 16, 2011 |
|
COMMITTEE OF BLOOMING BUDS DEGREE COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 2, 2011 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
September 14, 2011 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
December 2, 2011 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
November 30, 2011 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
January 11, 2011 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
February 9, 2011 |
|
COMMITTEE OF MANAGEMENT Vs. SECRETARY SECONDARY EDUCATION
|
August 2, 2011 |
|
COMMITTEE OF MANAGEMENT ADARSH KISAN INTER COLLEGE Vs. STATE OF U P
|
January 20, 2011 |
|
COMMITTEE OF MANAGEMENT ADITYA BIRLA INTERMEDIATE COLLEGE Vs. STATE OF U P
|
July 21, 2011 |
|
COMMITTEE OF MANAGEMENT ADITYA BIRLA INTERMEDIATE COLLEGE RENUKOOT Vs. STATE OF U P
|
January 19, 2011 |
|
Committee of Management Afzalul Uloom, Azamgarh through.its Manager and others Vs. State of U.P.through Secretary Ministry of Institutional Finance and Registration Govt.of U.P., Lucknow and others
|
December 22, 2011 |
|
COMMITTEE OF MANAGEMENT ALEY AHMAD GIRLS INTER COLLEGE Vs. STATE OF U P
|
March 4, 2011 |
|
COMMITTEE OF MANAGEMENT ALEY AHMAD GIRLS INTER COLLEGE Vs. STATE OF U P
|
May 2, 2011 |
|
COMMITTEE OF MANAGEMENT BABA LAKSHESHWAR NATH DHAM MAHAVIDYALAYA Vs. STATE OF U P
|
February 14, 2011 |
|
COMMITTEE OF MANAGEMENT BHAGWATI PD PANDEY UCHTTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
January 31, 2011 |
|
COMMITTEE OF MANAGEMENT DEVIJI MADHYAMIK VIDHYALAYA NARI SEMRI MATHURA Vs. STATE OF U P
|
March 18, 2011 |
|
COMMITTEE OF MANAGEMENT GAON SEVA SAMITI KATHARA Vs. STATE OF U P
|
November 2, 2011 |
|
COMMITTEE OF MANAGEMENT GAURI SHANKER SANSKRIT MAHAVIDYALAYA Vs. STATE OF U P
|
May 20, 2011 |
|
COMMITTEE OF MANAGEMENT HALDHAR VIDYA MANDIR SHIKSHA SAMITI BHAIRAMPUR PARAI KHAGAL SIRATHU Vs. PRESCRIBED AUTHORITY UP ZILA ADHIKARI
|
March 1, 2011 |
|
COMMITTEE OF MANAGEMENT HINDU BALIKA UCHCHATTAR MADHYAMIK VIDYALAYA MIRZAPUR Vs. STATE
|
September 16, 2011 |
|
COMMITTEE OF MANAGEMENT JAGANNATH PRASAD SMARAK COLLEGE OF EDUCATION Vs. UNION OF INDIA
|
January 12, 2011 |
|
COMMITTEE OF MANAGEMENT JAGJEEVAN RAM INTER COLLEGE ASAV Vs. STATE OF U P
|
February 15, 2011 |
|
COMMITTEE OF MANAGEMENT KASHIRAJ MAHAVIDYALAYA INTER COLLEGE Vs. STATE OF U P
|
September 29, 2011 |
|
COMMITTEE OF MANAGEMENT KISAN SAHYOGI POORAV MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
September 12, 2011 |
|
COMMITTEE OF MANAGEMENT MADARSA ARABIA ATAURRASOOL Vs. STATE OF U P
|
February 1, 2011 |
|
COMMITTEE OF MANAGEMENT MADARSA JAME UL ULOOM Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE
|
March 4, 2011 |
|
COMMITTEE OF MANAGEMENT MADARSA KADIRIA ANWARUL-OLOOM Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
February 1, 2011 |
|
COMMITTEE OF MANAGEMENT MATHUR VAISH SHIKSHA PRACHARINI SABHA Vs. STATE OF U P
|
January 21, 2011 |
|
COMMITTEE OF MANAGEMENT OF DWARIKA PRASAD Vs. STATE OF U P
|
November 21, 2011 |
|
COMMITTEE OF MANAGEMENT P G SRI GANDHI DEGREE COLLEGE Vs. STATE
|
September 26, 2011 |
|
COMMITTEE OF MANAGEMENT PATEL SMARAK INTER COLLEGE Vs. STATE OF U P
|
February 28, 2011 |
|
COMMITTEE OF MANAGEMENT RAM DEO HARDEO INTERMEDIATE COLLEGE SILHATA SARAY BHARTI BALLIA THROUGH ITS MANAGER Vs. STATE
|
February 15, 2011 |
|
COMMITTEE OF MANAGEMENT SALTNAT BAHADUR POST GRADUATE COLLEGE JAUNPUR THROUGH ITS MANAGER Vs. STATE
|
December 22, 2011 |
|
COMMITTEE OF MANAGEMENT SARSWATI INTER COLLAGE PIPALHERA Vs. STATE OF U P
|
December 12, 2011 |
|
COMMITTEE OF MANAGEMENT SARVODAYA INTER COLLEGE DINARI MORADABAD Vs. DISTRICT INSPECTOR OF SCHOOL MORADABAD
|
February 14, 2011 |
|
COMMITTEE OF MANAGEMENT SHRI JAWAHAR INTER COLLEGE BAMNAULI AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 26, 2011 |
|
COMMITTEE OF MANAGEMENT SHRI RAM DEV SANSKRIT MAHAVIDYALAYA Vs. STATE OF U P
|
January 12, 2011 |
|
COMMITTEE OF MANAGEMENT SHRI SHAKTI VIDYAPEETH JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
January 10, 2011 |
|
COMMITTEE OF MANAGEMENT SHRI SHANKER PARWATI HANUMAN JI MANDIR SAMITI Vs. STATE OF U P
|
February 23, 2011 |
|
COMMITTEE OF MANAGEMENT SRI LAL BAHADUR SHASTRI PURVA MADHYAMIC VIDYALAYA DURGI PATTI BALLIA Vs. STATE OF U P
|
January 28, 2011 |
|
COMMITTEE OF MANAGEMENT SRI MANAS SHIKSHA PRASAR SAMITI Vs. STATE
|
July 14, 2011 |
|
COMMITTEE OF MANAGEMENT SRI SURAJ SINGH Vs. STATE OF U P
|
December 16, 2011 |
|
COMMITTEE OF MANAGEMENT SRI YADVESH INTER COLLEGE Vs. STATE OF U P
|
May 18, 2011 |
|
COMMITTEE OF MANAGEMENT VAIDIC INTER COLLEGE Vs. STATE OF U P
|
February 17, 2011 |
|
COMMITTEE OF MANAGEMENT VAIDIK KANYA INTER COLLEGE Vs. STATE OF U P
|
October 14, 2011 |
|
COMMITTEE OF MANAGEMENT VIJAYA VIDYALAYA SAMITI Vs. STATE OF U P
|
February 7, 2011 |
|
COMMITTEE OF MANAGEMENT VISHESHWAR UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
March 3, 2011 |
|
COMMITTEE OF MANAGEMENT ZIAUL ULOOM INTER COLLEGE Vs. STATE OF U P
|
March 1, 2011 |
|
Committee of Management, Gauri Shanker Sanskrit Mahavidyalaya and Others Vs. State of U.P.and Others
|
August 20, 2011 |
|
Committee of Management, Ghorath Shankarpur, Kisan Uchchatar Madhyamik Vidyalaya, Ghorath, District Kushinagar and Another Vs. State of U.P. and Others
|
February 9, 2011 |
|
COMMITTEE OF MANAGEMENT, GRAMIN VIKAS INTER COLLEGE Vs. STATE OF U.P.
|
January 20, 2011 |
|
COMMITTEE OF MANAGEMENT, MADERSA URBIYA ULOOM AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 25, 2011 |
|
Committee of Management, Seth Basudeo Sahai Inter College, Kannauj Vs. State of U.P.and others
|
September 14, 2011 |
|
Committee of Management, Shri Ganesh Inter College.Kasganj, K.R.Nagar and Another Vs. State of U.P.and Others
|
December 2, 2011 |
|
COMMITTEE OF MANAGEMENT, THROUGH ITS MANAGER NAUBAT AND ANR. Vs. STATE OF U.P. AND ORS.
|
February 24, 2011 |
|
Committee of Management, Vikram Singh Ram Swaroop Memorial Uchchtar and Another Vs. State of U.P.and Others
|
September 14, 2011 |
|
COMMR. OF CUS. & CENTRAL EXCISE Vs. J.K. DRUGS & PHARMACEUTICALS
|
November 16, 2011 |
|
CONST. 571 (C.P.) NAGENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
CONST. C.P. 709 SURESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 3, 2011 |
|
CONST. DRIVER P.N.O. NO. 802110408 ISLAMUDDIN S/O LATE BAKRI Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME DEPTT. LKO. & ORS.
|
December 1, 2011 |
|
CONST. NO. 123 (C.P.) SUNIL KUMAR Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
CONST. SHYAM SINGH AND ANR. Vs. THE STATE OF U.P. AND ORS.
|
November 2, 2011 |
|
CONST309/1161 CP UDAY VEER SINGH Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
CONSTABLE 2154 RAJESH KUMAR PANDEY S/O RAM ACHHAIBAR P.N.O. Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME LKO. & ORS.
|
November 28, 2011 |
|
CONSTABLE 276 C.P. SIDDH NATH MISHRA Vs. THE STATE OF UTTAR AND ORS.
|
May 12, 2011 |
|
CONSTABLE 549 C.P. MAN SINGH PAL AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
|
September 21, 2011 |
|
CONSTABLE BABBAN RAI AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 4, 2011 |
|
CONSTABLE DRIVER PRAMOD KUMAR Vs. THE STATE OF U.P. THROUGH SECY. HOME DEPTT. LKO. AND ORS.
|
December 23, 2011 |
|
CONSTABLE HARI SHANKER YADAV Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 4, 2011 |
|
CONSTABLE NEETU SRIVASTAVA Vs. THE STATE OF U.P.THROUGH PRIN. SECY. HOME DEPTT. LKO. AND ORS.
|
December 23, 2011 |
|
CONSTABLE NO. 56/892250200 LALTA PRASAD YADAV Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF HOME LKO. AND ORS.
|
December 21, 2011 |
|
CONSTABLE NO. 669 CIVIL POLICE SURESH KUMAR S/O T.R. YADAV 8 Vs. DIRECTOR GENERAL POLICE U.P. LKO. & ORS.
|
December 1, 2011 |
|
CONSTABLE NO. 980600812 VIPIN KUMAR SINGH AND ORS. Vs. STATE OF U.P. THRU PRIN. SECY. HOME DEPTT. CIVIL SECTT.
|
May 18, 2011 |
|
CONSTABLE PARASU RAM RAVAT AND ANOTHER Vs. THE STATE OF U.P. AND ANOTHER
|
November 14, 2011 |
|
CONSTABLE ZILLURRHMAN AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 4, 2011 |
|
CONSTABLE/DRIVER PAWAN KUMAR TRIPATHI Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. DEPT. OF HOME
|
May 16, 2011 |
|
D P S BHATI Vs. STATE OF U P
|
August 25, 2011 |
|
D.P. SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. WOMEN AND CHILD DEVP. DEPTT.
|
September 22, 2011 |
|
DABUR INDIA LIMITED Vs. STATE OF U P
|
October 31, 2011 |
|
DAINIK JAGARAN Vs. PRESIDING OFFICER/LABOUR COURT AND ANR.
|
August 23, 2011 |
|
DAIZY ESTHER LAL Vs. STATE OF U.P. THROUGH PRIN. SECY. MEDICAL AND HEALTH
|
April 22, 2011 |
|
DAL BAHADUR Vs. STATE OF U P AND OTHERS
|
November 1, 2011 |
|
DAL CHAND Vs. STATE OF U P
|
November 2, 2011 |
|
DAMODAR DAS AND ANR. Vs. THE BOARD OF REVENUE AND ORS.
|
September 5, 2011 |
|
DAMODAR SHUKLA Vs. COMMITTEE OF MANAGEMENT ADITYA BIRLA PUBLIC SCHOOL AND ORS.
|
September 5, 2011 |
|
DARBARI ENGINEERING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
July 28, 2011 |
|
DARPI Vs. A D M GORAKHPUR
|
April 25, 2011 |
|
DASA MANAGEMENT Vs. PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
May 23, 2011 |
|
DASHA Vs. DY DIRECTOR OF CONSOLIDATION MAU
|
April 1, 2011 |
|
DASHRATH Vs. STATE OF U P
|
October 12, 2011 |
|
DASHRATH SINGH Vs. UNION OF INDIA
|
May 23, 2011 |
|
DAYA NAND Vs. STATE
|
May 19, 2011 |
|
DAYA NAND PATHAK Vs. STATE OF U.P. THRU. SECRY., NAGAR VIKASH ANUBAG AND ORS.
|
April 26, 2011 |
|
DAYA RAM Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
DAYA RAM Vs. STATE OF U.P. AND ORS.
|
April 1, 2011 |
|
DAYA RAM Vs. STATE OF U.P.
|
September 29, 2011 |
|
DAYA RAM AND ORS. Vs. HIGH COURT OF JUDICATURE THRU ITS R.G. AND ORS.
|
February 10, 2011 |
|
DAYA RAM PAL S/O SALIK RAM PAL & 2 ORS. Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 9, 2011 |
|
Daya Ram Tripathi Vs. State of U.P.Through Principal Secretary Govt.Revenue and Others
|
October 20, 2011 |
|
DAYA SHANKAR TRIPATHI Vs. STATE OF U P
|
December 1, 2011 |
|
DAYA SHANKER Vs. ADDITIONAL COMMISSIONER
|
March 14, 2011 |
|
DAYALJI INDUSTRIES Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW (AND OTHER CASES)
|
December 16, 2011 |
|
DAYANAND YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 11, 2011 |
|
DAYARAM Vs. INDRAWATI
|
July 15, 2011 |
|
DAYAWATI Vs. D D C BAGHPAT
|
March 23, 2011 |
|
DEBASHISH DHAR Vs. STATE OF U P
|
December 22, 2011 |
|
DEBNATH ENTERPRISES JHANSI Vs. ORIENTAL BANK OF COMMERCE
|
May 13, 2011 |
|
DEBOBROTO DUTTA Vs. SUNANDA GHOSH
|
September 15, 2011 |
|
DEEKSHA GANGWAR Vs. STATE OF U P
|
October 20, 2011 |
|
DEEN MOHAMMAD AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 7, 2011 |
|
DEENA NATH PANDEY Vs. STATE OF U P
|
July 19, 2011 |
|
DEENA NATH SHUKLA Vs. INSPECTOR GENERAL PAC WESTERN ZONE MORADABAD
|
December 12, 2011 |
|
DEENA NATH SINGH Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. MEDICAL HEALTH CIVIL
|
September 22, 2011 |
|
DEEP CHAND Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
September 21, 2011 |
|
DEEP IRON WORKS Vs. AUTHORIZED OFFICER SYNDICATE BANK AND ANR.
|
September 16, 2011 |
|
DEEPA RAM Vs. STATE OF U P
|
July 4, 2011 |
|
DEEPAK AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 16, 2011 |
|
DEEPAK CHAKKI AATA Vs. STATE OF U.P. AND ORS.
|
September 5, 2011 |
|
DEEPAK JAISWAL Vs. STATE OF U.P. AND ANR.
|
April 21, 2011 |
|
DEEPAK KUMAR AGRAWAL Vs. SASTA SAHITYA MANDAL
|
October 17, 2011 |
|
DEFENCE ESTATE OFFICER Vs. IIIRD A D J
|
September 19, 2011 |
|
DENSO INDIA LTD. Vs. STATE OF U.P.
|
July 11, 2011 |
|
DEO NARAIN AWASTHI Vs. CHANDRA SHEKHAR AWASTHI AND OTHERS
|
September 8, 2011 |
|
DEO NATH YADAV Vs. REGISTRAR GENERAL
|
November 25, 2011 |
|
DEO PRATAP SINGH AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. DEPT. OF MEDICAL LKO
|
May 4, 2011 |
|
DEPUTY DIRECTOR ADMIN R K U M P Vs. PRESIDING OFFICER
|
April 13, 2011 |
|
DEPUTY GENERAL MANAGER Vs. RAM KUMAR SHARMA
|
October 17, 2011 |
|
DESH RAJ Vs. STATE OF U.P. AND OTHERS
|
November 22, 2011 |
|
DESH RAJ SINGH Vs. ADDITIONAL COMMISSIONER
|
September 1, 2011 |
|
DESRAJ Vs. THE STATE OF U.P.
|
September 19, 2011 |
|
DEV KUMAR SONI AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 30, 2011 |
|
DEV NARAIN AND ORS. Vs. KANHAIYA LAL AND ORS.
|
April 8, 2011 |
|
DEV SHARAN YADAV Vs. STATE
|
April 22, 2011 |
|
DEV SHARMA Vs. BOARD OF REVENUE
|
August 29, 2011 |
|
DEVENDRA IN JAIL Vs. STATE
|
October 31, 2011 |
|
DEVENDRA JOSHI Vs. UNION OF INDIA
|
January 4, 2011 |
|
DEVENDRA KUMAR Vs. STATE OF U P
|
May 31, 2011 |
|
DEVENDRA KUMAR Vs. STATE OF U P
|
May 12, 2011 |
|
DEVENDRA KUMAR AGNIHOTRI Vs. RAJEEV BHARTI AND OTHERS
|
December 23, 2011 |
|
DEVENDRA KUMAR MISHRA AND OTHERS Vs. STATE OF U P
|
September 12, 2011 |
|
DEVENDRA KUMAR MISRA Vs. STATE OF U.P.
|
September 19, 2011 |
|
DEVENDRA KUMAR SUB INSPECTOR Vs. STATE OF U.P. AND OTHERS
|
December 21, 2011 |
|
DEVENDRA KUMAR VERMA Vs. ADDITIONAL SESSIONS JUDGE
|
February 3, 2011 |
|
DEVENDRA MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
March 23, 2011 |
|
DEVENDRA NAYAK Vs. STATE OF U P
|
February 24, 2011 |
|
DEVENDRA PRATAP SINGH Vs. UNION OF INDIA
|
July 8, 2011 |
|
DEVENDRA SHARMA Vs. STATE OF U P
|
July 14, 2011 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
July 6, 2011 |
|
DEVENDRA SINGH Vs. PRESIDING OFFICER
|
July 28, 2011 |
|
Devendra Singh Vs. State of U.P.and another
|
August 17, 2011 |
|
DEVENDRA SINGH BHATIA Vs. STATE OF U P
|
April 6, 2011 |
|
DEVENDRA SINGH YADAV Vs. STATE
|
May 24, 2011 |
|
DEVENDRA YADAV Vs. JOINT DIRECTOR OF EDUCATION AND ORS.
|
May 2, 2011 |
|
DEVENDRA YADAV Vs. DISTRICT ELECTION OFFICER DISTRICT MAGISTRATE MAU
|
September 29, 2011 |
|
DEVI CHARAN PANDEY Vs. STATE OF U P AND OTHERS
|
July 19, 2011 |
|
DEVI DAS Vs. TEJ BAHADUR SAXENA
|
March 24, 2011 |
|
DEVI GULAM Vs. MAYA GUPTA
|
December 2, 2011 |
|
DEVI PRASAD Vs. D D C
|
May 26, 2011 |
|
DEVI PRASAD GUPTA Vs. STATE OF U.P. AND ORS.
|
April 6, 2011 |
|
DEVI PRASAD KHEMKA Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE
|
April 21, 2011 |
|
DEVI RAM MAVI Vs. STATE OF U P AND OTHERS
|
October 31, 2011 |
|
DHAMPUR SUGAR MILLS LTD. DHAMPUR BIJNORE Vs. SANJEEV KUMAR SINGH CIRCLE INSPECTOR DHAMPUR AND ORS.
|
December 21, 2011 |
|
DHAN DEVI Vs. STATE
|
February 22, 2011 |
|
DHAN RAJ AND ORS Vs. STATE OF U P AND ORS
|
August 5, 2011 |
|
DHANANJAY KUMAR SINGH Vs. DISTRICT JUDGE GORAKHPUR
|
January 25, 2011 |
|
DHANAWAT MARKETING Vs. STATE OF U P & OTHERS
|
January 13, 2011 |
|
DHANGU YADAV AND ORS. Vs. REGIONAL MANAGER, STATE BANK OF INDIA AND ANR.
|
May 3, 2011 |
|
Dhani Ram (D) through L.Rs. Vs. D.D.C., Ghaziabad and others
|
April 26, 2011 |
|
DHANI RAM D THROUGH L RS Vs. D D C GHAZIABAD
|
April 26, 2011 |
|
DHANRAJ Vs. UNION OF INDIA AND OTHERS
|
November 22, 2011 |
|
DHANUSH DHARI SINGH Vs. STATE OF U.P. AND ORS.
|
September 21, 2011 |
|
DHARAM BIR SINGH Vs. STATE OF U P
|
March 16, 2011 |
|
DHARAM PAL SINGH Vs. STATE OF U.P. AND ORS.
|
April 7, 2011 |
|
DHARAM PAL SINGH CHAUHAN Vs. STATE OF U P
|
January 21, 2011 |
|
DHARAM RAJ Vs. STATE OF U.P.
|
September 5, 2011 |
|
DHARAM RAJ SINGH Vs. STATE OF U P
|
January 25, 2011 |
|
DHARAM SINGH Vs. STATE OF U P
|
May 18, 2011 |
|
DHARAM VIR SINGH Vs. STATE OF U P
|
March 31, 2011 |
|
DHARAMBIR Vs. STATE
|
July 14, 2011 |
|
DHARAMVIR ALIAS MASTER ALIAS DAN SINGH Vs. STATE OF U P
|
December 16, 2011 |
|
DHARM VIR SINGH Vs. STATE OF U.P. AND ORS.
|
February 9, 2011 |
|
DHARMENDRA Vs. STATE
|
September 14, 2011 |
|
Dharmendra Vs. State of U.P.and another
|
March 25, 2011 |
|
DHARMENDRA ALIAS SEEPU Vs. BHOLA NATH
|
May 10, 2011 |
|
DHARMENDRA KUMAR Vs. U.P. RAJYA SAHKARI KRISHI AND GRAMYA VIKASH BANK, BALIA THROUGH ITS BRANCH MANAGER AND ORS.
|
February 14, 2011 |
|
DHARMENDRA KUMAR SHARMA AND ORS. Vs. SHRI. UDAI RAJ
|
March 30, 2011 |
|
DHARMENDRA PAL SINGH Vs. STATE OF U P
|
May 26, 2011 |
|
DHARMENDRA PRATAP SINGH Vs. STATE OF U.P.
|
December 21, 2011 |
|
DHARMENDRA SINGH Vs. JAGDISH KUMAR
|
September 29, 2011 |
|
DHARMENDRA SINGH TRADERS Vs. STATE OF U P
|
April 27, 2011 |
|
DHARMVEER SINGH Vs. STATE OF U P
|
December 20, 2011 |
|
DHARMVEER SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 7, 2011 |
|
DHARMVEER SINGH Vs. STATE
|
March 25, 2011 |
|
DHIRENDRA AND ANR. Vs. ADDITIONAL COMMISSIONER, (ADMINISTRATION) AND ORS.
|
April 18, 2011 |
|
DHIRENDRA SINGH CHAUHAN Vs. STATE
|
June 14, 2011 |
|
Dhirendra Singh Chauhan Vs. State of U.P.and others
|
September 5, 2011 |
|
DHIRPUR MULTI CENTRE Vs. INDIAN OIL CORPORATION LTD
|
September 21, 2011 |
|
DHOOP NARAYAN Vs. STATE OF U.P.
|
September 9, 2011 |
|
DHRUV KUMAR DUBEY Vs. STATE OF U P
|
March 16, 2011 |
|
DHRUV NATH TEWARI Vs. GULDESH KUMAR
|
July 20, 2011 |
|
DIGVIJAY NATH PATHAK Vs. STATE OF U.P. AND ORS.
|
January 25, 2011 |
|
DILDAR Vs. STATE OF U P
|
December 8, 2011 |
|
DILEEP KUMAR Vs. PRADESHIK COOPERATIVE DAIRY FED. LTD. AND ORS.
|
April 1, 2011 |
|
DILEEP SHARMA Vs. STATE OF U.P.
|
September 29, 2011 |
|
DILEEP SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 17, 2011 |
|
DILIP Vs. STATE
|
January 27, 2011 |
|
DILIP Vs. THE STATE OF U.P. AND ANR.
|
April 16, 2011 |
|
DILIP KUMAR Vs. STATE OF U P
|
April 5, 2011 |
|
DILIP KUMAR AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 23, 2011 |
|
DILIP KUMAR GUPTA Vs. STATE OF U.P.
|
June 9, 2011 |
|
DILIP KUMAR NISHAD ALIAS KALOO Vs. STATE
|
October 12, 2011 |
|
DILIP KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
December 7, 2011 |
|
DILIP KUMAR SINGH @ PINTU AND OTHERS Vs. STATE OF U P
|
December 2, 2011 |
|
DILIP SRIVASTAVA Vs. PRESIDING OFFICER
|
May 13, 2011 |
|
DILSHAD (SINCE DECEASED) & ORS. Vs. JAMA MASJID, WAQF AWAGARH, THROUGH ITS SECRETARY, DISTRICT ETAH
|
December 12, 2011 |
|
DINA NATH CHAUBE Vs. CENTRAL BANK OF INDIA
|
April 19, 2011 |
|
DINA NATH NIRANKARI AND ANR. Vs. ALLAHABAD BANK
|
September 20, 2011 |
|
DINESH Vs. STATE OF U.P.
|
December 20, 2011 |
|
DINESH ALIAS SADHU GUPTA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 7, 2011 |
|
DINESH CHAND GUPTA Vs. COLLECTOR KUSHINAGAR
|
August 24, 2011 |
|
DINESH CHANDRA Vs. STATE OF U P
|
March 7, 2011 |
|
DINESH CHANDRA Vs. STATE OF U.P.
|
November 25, 2011 |
|
DINESH CHANDRA Vs. STATE OF U P
|
December 14, 2011 |
|
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
March 25, 2011 |
|
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U.P. THROUGH SECY MEDICAL HEALTH AND 4 ORS.
|
September 9, 2011 |
|
DINESH CHAUDHRI Vs. IXTH ADJ KANPUR NAGAR
|
April 20, 2011 |
|
DINESH HANDLOOM FACTORY AND ANR. Vs. STATE BANK OF INDIA AND ANR.
|
September 14, 2011 |
|
DINESH HARIJAN Vs. STATE
|
March 31, 2011 |
|
DINESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO.2 GORAKHPUR
|
March 1, 2011 |
|
DINESH KUMAR Vs. D D C BARABANKI
|
August 4, 2011 |
|
DINESH KUMAR MAHESHWARI Vs. LAXMI NARAYAN GOEL
|
April 20, 2011 |
|
DINESH KUMAR MISHRA Vs. THE STATE OF U.P. THRU PRINCIPAL SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
DINESH KUMAR SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR BULANDSHAHR
|
March 1, 2011 |
|
DINESH KUMAR SHARMA Vs. RENUKA SHARMA
|
November 15, 2011 |
|
DINESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
February 14, 2011 |
|
DINESH KUMAR TRIPATHI S/O. P.R. TRIPATHI & 4 ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME LKO. & ORS.
|
November 15, 2011 |
|
DINESH KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
January 7, 2011 |
|
DINESH MISRA Vs. CIVIL JUDGE (S D ) AND ANOTHER
|
September 9, 2011 |
|
DINESH PAL SINGH Vs. CHAIRMAN, POWER CORPORATION AND ORS.
|
April 15, 2011 |
|
DINESH RAI Vs. STATE
|
December 9, 2011 |
|
DINESH SINGH Vs. STATE
|
October 12, 2011 |
|
DINESH SINGH Vs. STATE OF U.P. THROUGH SECY. BASIC EDU.
|
February 23, 2011 |
|
DINESH TEWARI Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR
|
October 14, 2011 |
|
DINESH TREHAN Vs. STATE OF U P
|
December 9, 2011 |
|
DINESH TRIPATHI Vs. SAIF AHMAD
|
October 21, 2011 |
|
DINESH YADAV Vs. STATE
|
October 12, 2011 |
|
DIPA KUMARI Vs. STATE OF U.P. & ORS.
|
November 9, 2011 |
|
DIPLOMA ENGINEERS SANGH PWD Vs. STATE OF U P
|
September 8, 2011 |
|
DIPTI KHAN Vs. STATE
|
May 16, 2011 |
|
DISTRICT JUDGE GAUTAMBUDH NAGAR Vs. JANAK SINGH TOMAR
|
January 25, 2011 |
|
DISTRICT SHRAVASTI Vs. GUDDU
|
January 13, 2011 |
|
DIVISIONAL ENGINEER TELECOM Vs. PRESIDING OFFICER
|
March 17, 2011 |
|
DIVISIONAL LOGGING MANAGER Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
August 2, 2011 |
|
DIVISIONAL LOGGING MANAGER Vs. PRESIDING OFFICER AND ANR.
|
July 7, 2011 |
|
DOODH NATH SAROJ Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
DOOP RAJ SINGH Vs. STATE OF U.P. AND OTHERS
|
November 9, 2011 |
|
DORI LAL IN JAIL Vs. STATE
|
August 30, 2011 |
|
DR. (MS.) SUJATA Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. (SMT.) NEETA PANDEY AND ANR. Vs. STATE OF U.P. THRU PRIN. SECY. MEDICAL EDUCATION DEPTT.
|
April 1, 2011 |
|
DR. ANIL KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. ASHUTOSH DUBEY Vs. STATE OF U.P.
|
March 11, 2011 |
|
DR. BRAHMANAND PATHAK Vs. STATE OF U.P. THORUGH SECY. HIGHER EDU. AND ORS.
|
March 30, 2011 |
|
DR. DEO PRAKASH AND ANR. Vs. STATE OF U.P. AND ORS.
|
January 11, 2011 |
|
DR. DHANPAL SHARMA Vs. STATE OF U.P. AND OTHERS
|
October 17, 2011 |
|
DR. GORAKHNATH Vs. U.P. HIGHER EDUCATION SERVICES AND OTHERS
|
November 2, 2011 |
|
DR. HIMANSHU SHEKHAR TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
September 26, 2011 |
|
DR. KAILASH NATH PANDEY Vs. STATE OF U.P. THROUGH THE SECY. HIGHER EDUCATION AND ORS.
|
February 9, 2011 |
|
DR. KAUSHAL PATI TIWARI Vs. STATE OF U.P. AND ANR.
|
September 27, 2011 |
|
DR. KULDEEP KUMAR Vs. STATE OF U.P. AND ORS.
|
February 4, 2011 |
|
DR. LAL SINGH Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. MAHENDRA PAL TYAGI Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. MAHESH CHANDRA SHARMA Vs. SECTY. MEDICAL HEALTH AND ORS.
|
April 21, 2011 |
|
DR. MAHI PAL SINGH TOMAR Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. MAN PAL SINGH Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. MUKESH KUMAR GAUR Vs. STATE OF U.P. AND ORS.
|
February 1, 2011 |
|
DR. NAND LAL SHUKLA Vs. DIRECTOR OF EDUCATION (HIGHER) AND ORS.
|
May 20, 2011 |
|
DR. NAUMI PRIYA Vs. STATE OF U.P. AND ORS.
|
September 30, 2011 |
|
DR. OM PRAKASH GUPTA Vs. THE COMMISSIONER OF INCOME TAX, ALLAHABAD
|
December 15, 2011 |
|
DR. PANKAJ GARG Vs. YADURAJ NARAIN AND OTHERS
|
November 17, 2011 |
|
DR. PARAS NATH SINGH Vs. STATE OF U.P. AND ORS.
|
April 6, 2011 |
|
DR. PRADEEP MEHTA Vs. STATE OF U.P.
|
September 12, 2011 |
|
DR. RAJ KUMAR Vs. THE STATE OF U.P. AND OTHERS
|
November 8, 2011 |
|
DR. RAM GANESH Vs. DIRECTOR OF EDUCATION (HIGHER) U.P. ALLAHABAD AND ORS.
|
May 20, 2011 |
|
DR. RICHA MISHRA W/O DR. ASHWANI MISHRA Vs. VICE CHANCELLOR, LUCKNOW UNIVERSITY AND ORS.
|
March 30, 2011 |
|
DR. ROOPALI TANDON Vs. STATE OF U.P. AND ORS.
|
February 1, 2011 |
|
DR. SUKHBIR SINGH Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. SUNIL DUTT SHARMA Vs. DIRECTOR OF EDUCATION (HIGHER) AND ORS.
|
May 20, 2011 |
|
DR. UDAI PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
April 4, 2011 |
|
DR. VIBHA MISHRA Vs. STATE OF U.P. AND ORS.
|
September 22, 2011 |
|
DR. VIJENDRA KUMAR TOMAR Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. VIKRAMAJEET TIWARI (P.C.S.) Vs. STATE OF U.P. AND ORS.
|
May 17, 2011 |
|
DR. YESHVEER SINGH TOMAR Vs. STATE OF U.P. AND ORS.
|
May 20, 2011 |
|
DR. ZAKIR ABDUL KARIM NAIK Vs. STATE OF U.P. AND ANR.
|
June 6, 2011 |
|
DSCL SUGAR HARIYAWAN Vs. CIVIL JUDGE
|
November 21, 2011 |
|
DUGDH UTPADAK SAHKARI SANGH LTD. THROUGH ITS MANAGER Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
February 17, 2011 |
|
DULESHWARI DEVI Vs. STATE OF U P
|
December 12, 2011 |
|
DULI CHAND Vs. STATE
|
August 12, 2011 |
|
DULLU TEXTILES AND ANR. Vs. THE COLLECTOR AND ORS.
|
January 21, 2011 |
|
DUNCANS INDUSTRIES LIMITED Vs. PRESEDING, OFFIDER
|
July 7, 2011 |
|
DURGA ENTERPRISES PRIVATE LTD Vs. PRINCIPAL SECRETARY GOVT OF UP
|
March 15, 2011 |
|
DURGA PRASAD Vs. SHIV NARESH
|
January 18, 2011 |
|
DURGA PRASAD AND ORS. Vs. SMT. TULSA DEVI
|
April 27, 2011 |
|
DURGA PRASAD CHATURVEDI Vs. STATE OF U P
|
April 5, 2011 |
|
DURGA TRADING COMPANY THROUGH ITS PROP. Vs. COMMISSIONER OF COMMERCIAL TAX U.P. COMMERCIAL
|
May 25, 2011 |
|
DURGESH KUMAR SHARMA Vs. STATE OF U.P.
|
April 17, 2011 |
|
DURGESH KUMAR SHARMA Vs. STATE
|
April 27, 2011 |
|
DURGESH KUMAR TRIPATHI Vs. STATE OF U.P.
|
April 6, 2011 |
|
DURJAN LAL Vs. STATE OF U.P. THROUGH THE PRIN. SECY. PUBLIC WORKS DEPTT.
|
February 2, 2011 |
|
DUSHYANT Vs. STATE OF U P
|
March 1, 2011 |
|
DUSHYANT KUMAR Vs. STATE OF U P
|
January 7, 2011 |
|
DWARIKA LALWANI Vs. ADDL DISTRICT JUDGE VARANASI
|
March 23, 2011 |
|
DWARKA PRASAD AGARWAL AND BROTHERS AND ANR. Vs. REGISTRAR FIRMS SOCIETIES AND CHITS, U.P. AND ORS.
|
September 21, 2011 |
|
DYA RAM TRIPATHI Vs. STATE OF U P
|
October 20, 2011 |
|
EHSAN Vs. STATE
|
March 28, 2011 |
|
EICHER FARM MACHINERY LTD. Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
|
July 21, 2011 |
|
EKHLAQUE AHMAD Vs. STATE OF U P AND ORS
|
August 9, 2011 |
|
EKTA ENTERPRISES Vs. STATE OF U.P. AND ORS.
|
February 14, 2011 |
|
ELECTRICAL MECHANICAL PWD Vs. ANWARI BEGUM
|
February 7, 2011 |
|
ELIN ELECTRONICS LTD. THRU AUTH. SIGNATORY S.N. AWASTHI Vs. STATE OF U.P. AND ORS.
|
September 13, 2011 |
|
ENSEMBLE FURNITURE SOLUTIONS PVT LTD Vs. STATE OF U P
|
December 22, 2011 |
|
ESCOTEL MOBILE COMMUNICATIONS LTD Vs. STATE OF U P
|
May 18, 2011 |
|
ETAWAH DUGDH UTPADAK SAHKARI SANGH LTD Vs. LABOUR COURT KANPUR
|
September 6, 2011 |
|
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA Vs. EXECUTIVE BOARD OF METHODIST EPISCOPAL CHURSH IN SOUTH ASIA
|
March 25, 2011 |
|
EXECUTIVE ENGINEER DAKSHINANCHAL VIDYUT VITRAN NIGAM Vs. ELECTRICITY OMBUDSMEN AND ANR.
|
September 21, 2011 |
|
EXECUTIVE ENGINEER GROUND WATER SURVEY ORGANIZATION Vs. RAM NARESH
|
July 22, 2011 |
|
FAKHREY AALAM KHAN & ORS. Vs. SMT. SALMA WAHEED & ORS.
|
December 19, 2011 |
|
FAKIR CHAND TYAGI Vs. STATE OF U P AND ANOTHER
|
September 8, 2011 |
|
FAREED MAHFOOZ QIDWAI Vs. SPEAKER U P
|
September 15, 2011 |
|
FARID AHMAD Vs. STATE OF U P
|
May 25, 2011 |
|
FARJULLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR
|
March 10, 2011 |
|
FARM SUPERINTENDENT UTTARAKHAND SAINIK PUNARVAS SANSTHAN PATTHARCHATTA UDHAM SINGH NAGAR Vs. GYANWATI
|
February 14, 2011 |
|
FARRUKHABAD DUGDH Vs. PRESIDING OFFICER LABOUR COURT U P
|
August 4, 2011 |
|
FATIMA Vs. STATE OF U P
|
August 8, 2011 |
|
FAZLEY HUSSAIN Vs. STATE OF U.P. AND ANOTHER
|
November 18, 2011 |
|
FAZLURR RAHMAN @ VIKKI @ SAMEER Vs. STATE OF U.P.
|
April 11, 2011 |
|
FIDA MOHD KHAN Vs. CIVIL JUDGE GONDA
|
October 18, 2011 |
|
FIRM KANHAIYA SINGH Vs. IST A D J BIJNOR
|
March 31, 2011 |
|
FIROZ AHMAD AND ANR. Vs. STATE OF U.P.
|
April 7, 2011 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2011 |
|
FOOD CORPORATION OF INDIA Vs. H N SRIVASTAVA
|
April 7, 2011 |
|
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF COMMERCIAL TAX, U.P., LUCKNOW AND OTHERS
|
August 17, 2011 |
|
FORAN SINGH Vs. EXECUTIVE ENGINEER DAKSHIRANCHAL VIDYUT VITARAN DISTRIBUTION DIVISION FIROZABAD
|
April 11, 2011 |
|
G S SINGH Vs. COMMISSIONER
|
May 2, 2011 |
|
G.S.Singh and Another Vs. Commissioner
|
February 2, 2011 |
|
GAJENDRA PAL SINGH Vs. D.D.C. AND ORS.
|
April 6, 2011 |
|
GAJRAJ Vs. STATE OF U P
|
October 21, 2011 |
|
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 11, 2011 |
|
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 15, 2011 |
|
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 16, 2011 |
|
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 29, 2011 |
|
GAJRAJ AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 26, 2011 |
|
GANESH KAPIL Vs. JAYANTI PRAKASH AGRAWAL
|
July 7, 2011 |
|
GANESH MISHRA Vs. STATE OF U.P. AND ORS.
|
July 29, 2011 |
|
GANESH PAL SINGH Vs. STATE OF U P
|
January 25, 2011 |
|
GANESH PRASAD Vs. L D A LUCKNOW
|
October 21, 2011 |
|
GANESH PRASAD AND ORS. Vs. STATE OF U.P.
|
April 20, 2011 |
|
GANESH YADAV Vs. STATE OF U.P. AND ORS.
|
May 23, 2011 |
|
GANGA CHAUHAN ALIAS GUGA CHAUHAN Vs. STATE OF U P
|
March 3, 2011 |
|
GANGA POLLUTION Vs. STATE OF U.P. AND ORS.
|
January 4, 2011 |
|
GANGA PRASAD Vs. STATE OF U.P. THROUGH SECRETARY FINANCE AND REVENUE DEPARTMENT LKO. AND ANR.
|
September 21, 2011 |
|
GANGA RAM Vs. STATE OF UTTAR PRADESH
|
December 7, 2011 |
|
GANGA SARAN SAINI Vs. DROPDI DEVI
|
April 22, 2011 |
|
GANGA SINGH Vs. STATE OF U.P. AND ORS.
|
March 1, 2011 |
|
GANGA THERMOWARES PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
|
March 1, 2011 |
|
GANSHYAM DAS JAISWAL Vs. STATE OF U P
|
September 26, 2011 |
|
GAON SABHA MUDHIYARI Vs. CONSOLIDATION COMMISSIONER U P
|
March 11, 2011 |
|
GAS AUTHORITY OF INDIA LIMITED Vs. STATE OF U P
|
April 18, 2011 |
|
GAURAV AGARWAL Vs. INDIAN OIL CORPORATION LTD
|
May 23, 2011 |
|
GAURAV KAKKAR Vs. GOVT ADVOCATE
|
October 31, 2011 |
|
GAURAV KUMAR TRIPATHI Vs. BANK OF BARODA
|
September 2, 2011 |
|
GAURAV PACHAURY Vs. STATE OF U P
|
September 9, 2011 |
|
GAURAV SHARMA Vs. STATE OF U P
|
September 14, 2011 |
|
GAUTAM SINGH Vs. STATE OF U.P.
|
November 30, 2011 |
|
GAYA LAL Vs. JOINT DIRECTOR, CONSOLIDATION AND ORS.
|
February 3, 2011 |
|
GAYA PRASAD Vs. STATE OF U.P.
|
July 19, 2011 |
|
GAYATRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 16, 2011 |
|
GAYYUR AHMAD Vs. STATE OF U.P. AND ORS.
|
March 30, 2011 |
|
GEETA Vs. STATE OF U P
|
September 13, 2011 |
|
GEETA DEVI GUPTA Vs. STATE
|
September 27, 2011 |
|
GEETA PANDEY Vs. STATE OF U P
|
October 17, 2011 |
|
GEETA RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 29, 2011 |
|
GENERAL MANAGER B S N L Vs. STATE OF U P
|
November 2, 2011 |
|
Ghanshyam Das Jaiswal And Another Vs. State of U.P.And Another
|
September 26, 2011 |
|
GHANSHYAM GUPTA Vs. UNITED INDIA INSURANCE CO LTD
|
September 14, 2011 |
|
GHANSHYAM SINGH Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
November 21, 2011 |
|
GHASITA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
|
April 27, 2011 |
|
GHASITEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION GONDA CAMP BAHRAICH
|
March 11, 2011 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R C SAXENA
|
April 13, 2011 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
|
July 25, 2011 |
|
GHAZIABAD INDUCTION FURNACE ASSOCIATION Vs. STATE OF U P
|
April 1, 2011 |
|
GHOORE AND ORS. Vs. MOTI LAL
|
April 13, 2011 |
|
GINNI FILAMENTS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
|
GIRDHARI LAL Vs. STATE OF U P
|
August 1, 2011 |
|
GIRDHARI LAL AND COMPANY Vs. MEERA RANI GUPTA
|
March 18, 2011 |
|
GIRISH CHANDRA Vs. RAJ NARAIN (DECEASED) AND ORS.
|
April 1, 2011 |
|
GIRISH CHANDRA AGRAWAL Vs. STATE
|
July 13, 2011 |
|
GIRISH KUMAR SHANDILYA Vs. D I O S AND ANOTHER
|
October 14, 2011 |
|
GIRISH PRASAD SRIVASTAVA Vs. STATE BANK OF INDIA AND ANR.
|
November 2, 2011 |
|
GIRJA PRASAD Vs. THE STATE OF U.P. AND ORS.
|
November 3, 2011 |
|
GIRJA SHANKAR DIXIT, S/O. R.L. DIXIT Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME U.P. GOVT. LKO. AND ORS.
|
September 30, 2011 |
|
GIRJA SHANKER Vs. KRISHNA KUMAR JAISWAL
|
January 27, 2011 |
|
GLYPH INTERNATIONAL Vs. UNION OF INDIA
|
December 16, 2011 |
|
GODREJ SARALEE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
September 1, 2011 |
|
GOKARAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 29, 2011 |
|
GOKARAN NATH YADAV [P.I.L.] CIVIL Vs. STATE OF U.P. THROUGH PRIN. SECY. HOUSING AND URBAN DEVP. LKO
|
March 17, 2011 |
|
GOKULESH FUEL POINT AND ANR. Vs. BHARAT PETROLEUM CORPN. LTD. AND ORS.
|
March 3, 2011 |
|
GOPAL DAS PESHWANI Vs. STATE
|
April 28, 2011 |
|
GOPAL DASS Vs. SRI BAL KISHAN DASS
|
May 31, 2011 |
|
GOPAL DHARMSHALA TRUST Vs. RAMA SHANKAR
|
November 25, 2011 |
|
GOPAL JI DWIVEDI Vs. STATE OF U.P. AND ANR.
|
April 20, 2011 |
|
GOPAL KRISHNA MAHESHWARI Vs. SATISH MAHESHWARI
|
April 19, 2011 |
|
GOPAL LAL BHALLA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE LUCKNOW
|
March 9, 2011 |
|
GOPAL PURI Vs. STATE OF UTTARAKHAND
|
March 4, 2011 |
|
GOPAL SINGH Vs. STATE
|
March 22, 2011 |
|
GOPAL SINGH VISHARAD Vs. JAHOOR AHMAD
|
April 28, 2011 |
|
GOPAL TIWARI Vs. STATE OF U P AND ANOTHER
|
September 22, 2011 |
|
GOPALPUR CO OPERATIVE FARMING SOCIETY LTD Vs. STATE OF U P
|
December 1, 2011 |
|
GOPI CHAND SONI Vs. CUSTOMS EXCISE
|
August 25, 2011 |
|
GOPI JAISWAL Vs. STATE OF U P
|
November 8, 2011 |
|
Gopi Krishna Vs. Ram Prakash Agarwal and Others
|
December 20, 2011 |
|
GORAKH NATH YADAV Vs. MANGLESH KUMAR SRIVASTAVA
|
April 29, 2011 |
|
GOVIND Vs. STATE OF U P & OTHERS
|
November 15, 2011 |
|
GOVIND @ DURGESH Vs. STATE OF U.P.
|
March 11, 2011 |
|
GOVIND HARI SWAMY Vs. STATE OF U P
|
May 25, 2011 |
|
GOVIND KUMAR DIXIT Vs. STATE OF U P
|
December 14, 2011 |
|
GOVIND PRASAD Vs. RAM NARAIN PATEL
|
September 27, 2011 |
|
GOVIND PRASAD Vs. ADDITIONAL DISTRICT JUDGE AGRA
|
July 13, 2011 |
|
GPOI KRISHNA Vs. RAM PRAKASH AGARWAL
|
October 20, 2011 |
|
GRAM PANCHAYAT ADHIKARI SANGH,THRU PRESIDENT Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY PANCHAYAT RAJ AND ORS.
|
June 6, 2011 |
|
GREESH KUMAR YADAV AND ANR. Vs. STATE OF U.P. AND ORS.
|
March 1, 2011 |
|
GUDDI AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 13, 2011 |
|
GUDDI DEVI Vs. STATE OF U P
|
April 16, 2011 |
|
GUDDI DEVI Vs. STATE
|
January 17, 2011 |
|
GUDDI W/O VISHWANATH & 2 ORS Vs. DISTRICT MAGISTRATE UNNAO & ORS
|
November 8, 2011 |
|
GUDDU Vs. SATE OF U.P.
|
September 19, 2011 |
|
GUDDU YADAV Vs. STATE OF U P AND ANOTHER
|
July 14, 2011 |
|
GUFRAN AHMAD Vs. STATE OF U P
|
February 24, 2011 |
|
GUJRATI ALIAS SEEMA Vs. STATE
|
March 3, 2011 |
|
GUL MOHAMMAD Vs. STATE OF UTTAR PRADESH
|
December 5, 2011 |
|
GULAB CHAND VERMA Vs. MANOJ SINGH
|
November 29, 2011 |
|
GULAB SINGH BHATI Vs. STATE OF U P
|
September 23, 2011 |
|
GULAB YADAV Vs. STATE
|
October 13, 2011 |
|
GULABI Vs. STATE
|
October 11, 2011 |
|
GULABI DEVI Vs. KAMLESH KUMAR PAL
|
December 19, 2011 |
|
GULAM HUSSAIN Vs. ADDL DISTRICT JUDGE COURT NO 13 LUCKNOW
|
February 11, 2011 |
|
Gulam Hussain and others Vs. Addl.District Judge Court No.13, Lucknow and others
|
February 11, 2011 |
|
GULFAM Vs. RAJESH GOYAL
|
December 8, 2011 |
|
GULSHAN JAHAN Vs. OM PRAKASH
|
January 7, 2011 |
|
GULSHAN KUMAR Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
|
February 21, 2011 |
|
GULSHAN RAI JAIN Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
September 28, 2011 |
|
GULSHEHRA KHANAM Vs. IXTH ADDITIONAL DISTRICT JUDGE ALIGARH
|
February 18, 2011 |
|
GUN NIDHI DALMIA Vs. ARUP KUMAR DUA
|
August 24, 2011 |
|
GUNJAN AGRAWAL Vs. STATE OF U P AND ANOTHER
|
July 25, 2011 |
|
GUNJAN BHARDWAJ Vs. INDIAN OIL CORPORATION LIMITED
|
May 23, 2011 |
|
GUPTA ENTERPRISES Vs. STATE OF U P
|
May 31, 2011 |
|
GUPTA SUPPLIERS COMPANY Vs. COMMISSIONER COMMERCIAL TAX U.P. VIBHUTI KHAN
|
September 30, 2011 |
|
GURU CHARAN Vs. STATE OF U.P. AND ORS.
|
May 3, 2011 |
|
GURU DAYAL Vs. BOARD OF REVENUE U P
|
October 11, 2011 |
|
GURU GRAM UDYOG SAMITI Vs. GOPAL KRISHNA
|
April 1, 2011 |
|
GURU PRATAP SINGH Vs. SARDAR SARDUL SINGH
|
November 17, 2011 |
|
GYAN KISHORE Vs. THAKUR SHREE RANGJI MAHARAJ VIRAJMAN
|
October 20, 2011 |
|
GYAN PRAKASH MISHRA Vs. DISTRICT JUDGE KANPUR NAGAR
|
April 22, 2011 |
|
GYAN PRATAP PANDEY Vs. STATE OF U.P. THROUGH SECY. HOUSING AND 3 ORS.
|
September 22, 2011 |
|
GYAN SINGH Vs. STATE OF U P
|
October 14, 2011 |
|
GYANCHAND Vs. SHASHIRANI VERMA
|
April 8, 2011 |
|
GYANENDRA BAHADUR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 30, 2011 |
|
GYANENDRA KUMAR Vs. THE STATE OF U.P. THRU. SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
GYANENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
February 11, 2011 |
|
GYANENDRA PAL TYAGI Vs. STATE OF U P
|
November 24, 2011 |
|
GYANENDRA PRATAP SINGH Vs. YOGENDRA PRATAP SINGH
|
September 12, 2011 |
|
GYANENDRA PRATAP SINGH @ GYANU SINGH Vs. STATE OF U.P. THRU. SECY. HOME AND 3 ORS.
|
April 6, 2011 |
|
GYANENDRA SINGH ADVOCATE Vs. STATE OF ALLAHABAD
|
May 25, 2011 |
|
GYANESH KUMAR Vs. RAVINDRA SINGH
|
April 21, 2011 |
|
GYANESH KUMAR Vs. STATE OF U P
|
April 1, 2011 |
|
GYANESH KUMAR GUPTA Vs. VIITH A.D.J. AND ORS.
|
February 17, 2011 |
|
GYANESHWAR PRASAD SRIVASTAVA Vs. STATE
|
May 24, 2011 |
|
GYANI Vs. STATE OF U P
|
November 30, 2011 |
|
H.Major Anil Kumar Vs. Union of India & Ors.
|
January 20, 2011 |
|
HABIB AHAMAD AND ORS. Vs. CENTRAL BANK OF INDIA AND ANR.
|
May 27, 2011 |
|
HABIB AHMAD KHAN Vs. U P SUNNI CENTRAL OF WAQFS
|
January 6, 2011 |
|
HAIDER ALI Vs. STATE OF U P
|
November 30, 2011 |
|
HAJI ANSAR AHMAD Vs. KUNWAR KHUSRO IRSHAD
|
April 1, 2011 |
|
HAJI BARKAULLAH AND SONS Vs. KARNATAKA STATE SILK CO-OPERATIVE MARKETING FEDE
|
August 25, 2011 |
|
HAJI ISMAIL DEGREE COLLEGE Vs. STATE OF U P
|
May 18, 2011 |
|
HAKEEM AHMAD Vs. HAJI BUNDU HASAN DEAD
|
September 30, 2011 |
|
HAKIM Vs. STATE OF U P
|
January 17, 2011 |
|
HAKIMUDDIN ALIAS HAKIM Vs. STATE
|
May 13, 2011 |
|
HALIMAN Vs. IIND ADDL DISTRICT JUDGE UNNAO
|
November 9, 2011 |
|
HAMAM SINGH Vs. STATE
|
November 14, 2011 |
|
HAMDARD (WAKF) LABORATORIES Vs. STATE OF U.P.
|
September 13, 2011 |
|
HAMEED Vs. ALLAUDDIN
|
May 31, 2011 |
|
HANEEF BEG AND ORS. Vs. JULEKHA BEGAM AND ORS.
|
April 1, 2011 |
|
HANS KUMAR Vs. MADAN GOPAL RASTOGI
|
March 16, 2011 |
|
HANSRAJ Vs. STATE OF U.P. AND ANR.
|
September 14, 2011 |
|
HANUMAN PRASAD PANDEY @ GENDE Vs. STATE OF U.P.
|
November 25, 2011 |
|
HANUMANT SINGH Vs. STATE
|
September 23, 2011 |
|
HAR GOVIND DAS Vs. REGISTRAR GENERAL
|
February 7, 2011 |
|
HAR GOVIND SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHIR
|
December 13, 2011 |
|
HAR GOVIND SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR
|
November 13, 2011 |
|
HAR KARAN SINGH Vs. STATE OF U P
|
July 19, 2011 |
|
HAR NARAIN SINGH CHAUHAN Vs. DISTRICT LEGAL SERVICES AUTHORITY
|
February 22, 2011 |
|
HAR PAL SINGH Vs. STATE OF U P
|
May 27, 2011 |
|
HAR SUKH S/O SIBBA Vs. STATE OF U P
|
December 19, 2011 |
|
HARASSMENT OR TORTURE OF VILLAGERS Vs. STATE OF U P
|
January 25, 2011 |
|
HARBILASH Vs. STATE OF U.P. AND ANR.
|
July 14, 2011 |
|
HARDAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
January 19, 2011 |
|
HARDAS SINGH Vs. STATE OF U.P. AND ORS.
|
January 18, 2011 |
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HARDWARI LAL Vs. STATE OF U.P.
|
February 24, 2011 |
|
HARDWARI LAL VERMA Vs. STATE OF U.P. AND ORS.
|
April 20, 2011 |
|
HARENDRA BAHADUR SINGH Vs. UPSRTC., LUCKNOW
|
May 18, 2011 |
|
HARENDRA SINGH Vs. STATE OF U P
|
December 8, 2011 |
|
HARESHWAR DUBE Vs. STATE OF U.P. AND OTHERS
|
December 13, 2011 |
|
Hargen Vs. State of U.P.and others
|
August 4, 2011 |
|
HARGYAN Vs. STATE OF U P
|
October 11, 2011 |
|
HARI BABU SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.
|
September 1, 2011 |
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HARI BHAGWAN AGARWAL Vs. NAGAR PALIKA
|
April 5, 2011 |
|
HARI CHAND Vs. STATE OF U P
|
February 17, 2011 |
|
HARI DATT SHARMA Vs. STATE OF U P AND ANOTHER
|
September 9, 2011 |
|
HARI KRISHAN TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 3, 2011 |
|
HARI KRISHNA UPADHYAY Vs. UNION OF INDIA
|
November 30, 2011 |
|
HARI MOHAN Vs. STATE OF U P
|
December 16, 2011 |
|
HARI NATH Vs. SHANTI DEVI
|
May 19, 2011 |
|
HARI OM AND ORS. Vs. K.K. SHARMA PRINCIPAL SECY., LAW/LEGAL REMEMBRANCE AND ANR.
|
November 14, 2011 |
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HARI OM RASTOGI Vs. STATE OF U P THROUGH ITS SECRETORY HOME LUCKNOW
|
November 21, 2011 |
|
HARI OM SRIVASTAVA Vs. SRI RAM LAXMAN JANKI
|
January 27, 2011 |
|
HARI PATI Vs. STATE OF U P
|
July 8, 2011 |
|
HARI PRAKASH SINGH Vs. A. SATISH GANESH, S.S.P.
|
December 7, 2011 |
|
HARI PRASAD AND ORS Vs. COMMISSIONER OF INCOME TAX
|
October 11, 2011 |
|
HARI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 9, 2011 |
|
HARI RAM GUPTA Vs. STATE OF U P
|
May 31, 2011 |
|
HARI RAM YADAV S/O PALTU RAM YADAV & 3 ORS. Vs. STATE OF U P THR. ITS PRIN. SECY. SECOND EDUCATION & 5 ORS.
|
December 13, 2011 |
|
HARI SHANKAR Vs. COURT OF ADDITIONAL HOUSING COMMISSIONER
|
February 28, 2011 |
|
HARI SHANKAR PANDEY Vs. STATE OF U P
|
January 7, 2011 |
|
HARI SHANKAR SHARMA Vs. STATE OF U P
|
May 18, 2011 |
|
HARI SHANKER PATEL Vs. MANDI DIRECTOR
|
March 3, 2011 |
|
HARI SINGH Vs. STATE OF U P
|
December 8, 2011 |
|
HARI YADAV AND ANR. Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
HARIHAR BHOLE NATH MISRA Vs. STATE PUBLIC SERVICES
|
December 15, 2011 |
|
HARIHAR COLD STORAGE Vs. PURVANCHAL VIDYUT VITARAN NIGAM LTD BHIKARIPUR DLW VARANASI
|
December 22, 2011 |
|
HARIHAR PRASAD GUPTA Vs. STATE OF U.P.
|
September 21, 2011 |
|
HARIKESH SHARMA AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 13, 2011 |
|
HARIOM Vs. STATE OF U.P. AND ORS.
|
April 26, 2011 |
|
HARIPAL SINGH Vs. STATE OF U P
|
December 2, 2011 |
|
HARIPAL SINGH Vs. STATE OF U P
|
February 4, 2011 |
|
HARISH CHANDRA Vs. U P SAHKARI GRAM VIKAS BANK LTD
|
March 4, 2011 |
|
HARISH CHANDRA Vs. STATE OF U P
|
August 3, 2011 |
|
HARISH CHANDRA Vs. STATE OF U.P. AND ORS.
|
July 19, 2011 |
|
HARISH DAULAT RAM Vs. A D J ROOM NO 10 KANPUR NAGAR
|
September 5, 2011 |
|
HARJINDAR KAUR Vs. STATE OF U P
|
April 25, 2011 |
|
HARJINDER SINGH Vs. STATE OF U P
|
December 19, 2011 |
|
HARJINDER SINGH Vs. STATE
|
January 12, 2011 |
|
HAROON AHMAD Vs. STATE OF U P
|
August 30, 2011 |
|
HARPAL AND ORS. Vs. STATE OF U.P.
|
April 1, 2011 |
|
HARPAL SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION AND 3 ORS.
|
September 22, 2011 |
|
HARVEER Vs. STATE OF U.P.
|
April 21, 2011 |
|
HASAN KAN ALIAS HASAN MOHAMMAD Vs. SMT TRIVENI DEVI
|
April 16, 2011 |
|
HASEEB AHMED ALIAS RASSU Vs. COMMISSIONER
|
December 15, 2011 |
|
HASEENA Vs. VIITH ADDL DISTRICT JUDGE LUCKNOW
|
February 11, 2011 |
|
HASHIM Vs. STATE OF U.P.
|
April 1, 2011 |
|
HASHMUDDIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 13, 2011 |
|
HAYAT HUSAIN KHAN Vs. STATE OF U.P. THROUGH ITS SECY. PRINCIPAL SECY.
|
April 25, 2011 |
|
HAZARI LAL Vs. STATE
|
April 29, 2011 |
|
HAZI MOHD YASEEN Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED
|
August 20, 2011 |
|
HAZI NURUL HASAN Vs. STATE OF U.P. THRU SECY. AND ORS.
|
November 1, 2011 |
|
HAZRA BEGUM Vs. SPECIAL C J M
|
March 15, 2011 |
|
HEERA BRICK FIELD Vs. BANK OF BARODA
|
May 26, 2011 |
|
HEERA LAL Vs. STATE OF U P
|
August 30, 2011 |
|
HEMANT JOSHI Vs. COMMISSIONER OF INCOME TAX MUZAFFARNAGAR
|
October 13, 2011 |
|
HEMANT KUMAR Vs. BHIM RAO AMBEDKAR
|
January 11, 2011 |
|
HEMANT KUMAR MISHRA Vs. COLLECTOR DISTRICT FATEHPUR
|
April 22, 2011 |
|
HEMANT KUMAR SHARMA Vs. ASHISH KUMAR GOEL, MANAGING DIRECTOR, P.V.V. NIGAM LTD.
|
February 9, 2011 |
|
HEMENDRA KUMAR Vs. STATE OF U P
|
November 30, 2011 |
|
HIMACHAL MARKETING COMPANY Vs. SATE OF U.P.
|
January 13, 2011 |
|
HIND INDUSTRIES LIMITED Vs. STATE OF U P
|
October 19, 2011 |
|
HINDALCO INDUSTRIES LIMITED Vs. BRIJESH KUMAR AGARWAL
|
July 8, 2011 |
|
HINDALCO INDUSTRIES LTD Vs. BHUVNESH KUMAR DWIVEDI & ANOTHER
|
March 10, 2011 |
|
HINDON RIVER SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
|
July 4, 2011 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF U P
|
July 15, 2011 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER COMMERCITAL TAX LKO
|
October 14, 2011 |
|
HINDUSTAN LEVER LTD. Vs. STATE OF U.P. AND ORS.
|
April 27, 2011 |
|
HINDUSTAN TIN WORKS LTD. Vs. COMMISSIONER OF TRADE TAX
|
December 13, 2011 |
|
HIRA DEVI Vs. STATE OF U.P. AND ORS.
|
February 21, 2011 |
|
HIRA LAL Vs. STATE OF U P
|
September 30, 2011 |
|
HIRAI Vs. D J GORAKHPUR
|
September 29, 2011 |
|
HIRAMANI PANDEY Vs. STATE OF U P
|
February 22, 2011 |
|
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DEVENDRA KUMAR PANDEY
|
September 20, 2011 |
|
HONDA SIEL CARS INDIA LTD Vs. INCOME-TAX OFFICER INTERNATIONAL TAXATION NOIDA
|
May 30, 2011 |
|
HOORAN Vs. ADDL. COMMISSIONER (PRASHAR) MEERUT DIVISION AND O
|
February 14, 2011 |
|
HORI LAL Vs. STATE OF U.P. AND ANR.
|
February 11, 2011 |
|
HORILAL Vs. ADDITIONAL DISTRICT JUDGE AGRA
|
April 27, 2011 |
|
HOSHILA AND ORS. Vs. STATE OF U.P.
|
April 7, 2011 |
|
HOTEL PRADEEP Vs. AIRPORTS AUTHORITY OF INDIA AND ANR.
|
July 11, 2011 |
|
HOTEL SHIV SHAKTI Vs. U.P. FINANCIAL CORPORATION
|
April 1, 2011 |
|
HUKUM CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
April 27, 2011 |
|
HUSSAIN ARIF Vs. STATE OF U P
|
November 2, 2011 |
|
I E L SUPERVISORS ASSOCIATION Vs. UNION OF INDIA
|
May 27, 2011 |
|
IBRAHIM CONSTABLE NO. 402 & ANOTHER Vs. STATE OF U.P. & ANOTHER
|
December 22, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
March 29, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DEEP CHAND
|
August 8, 2011 |
|
IDEA CELLULAR LIMITED AND ANOTHER Vs. STATE OF U P AND OTHERS
|
November 3, 2011 |
|
IFETEKHAR Vs. STATE OF U.P.
|
August 12, 2011 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. KAMAL SINGH
|
September 29, 2011 |
|
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. BHAGIRATHI TIWARI
|
August 19, 2011 |
|
IKRAM HUSAIN Vs. STATE OF U P
|
February 25, 2011 |
|
ILIYAS Vs. STATE OF U.P.
|
September 6, 2011 |
|
ILMAS Vs. STATE OF U P
|
September 21, 2011 |
|
IMRAN Vs. STATE OF U P
|
November 23, 2011 |
|
IMRAT Vs. STATE
|
September 14, 2011 |
|
IMTIAZ AHMAD Vs. U P S R T C AND ORS
|
August 10, 2011 |
|
IMTIYAZ HUSAIN Vs. STATE
|
April 16, 2011 |
|
IMTIYAZ HUSSAIN Vs. STATE OF U P AND ANOTHER
|
September 13, 2011 |
|
IMTIYAZUL HASSAN @ SALIM Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 30, 2011 |
|
IN RE SANT PRASAD MISRA Vs. STATE
|
September 13, 2011 |
|
IN RE: MOHIT KUMAR Vs. STATE
|
January 20, 2011 |
|
IN RE: TRIVENI ENGINEERING AND INDUSTRIES AND ANR. Vs. STATE
|
April 19, 2011 |
|
IN THE MATTER OF MATRIMONIAL DISPUTES Vs. STATE OF U P
|
September 30, 2011 |
|
IN THE MATTER OF TANNARY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. OFFICIAL LIQUIDATOR UTTAR PRADESH
|
August 29, 2011 |
|
IN THE MATTER OF TRIVENI ENGINEERING AND INDUSTRIES Vs. STATE
|
February 18, 2011 |
|
INAMULLAH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 30, 2011 |
|
INDAL SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME DEPT. LUCKNOW
|
March 18, 2011 |
|
INDCOAT SHOE COMPONENTS LTD Vs. JAGAN KASHYAP
|
December 23, 2011 |
|
INDIA BONI FACTORY Vs. STATE OF U.P.
|
November 16, 2011 |
|
INDIA EXPORTS Vs. STATE OF U.P.
|
February 11, 2011 |
|
INDIAN FARMERS FERTILIZER CO-OPERATIVE LTD. Vs. STATE OF UTTAR PRADESH
|
September 29, 2011 |
|
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 14, 2011 |
|
INDIAN OIL CORPORATION LTD Vs. THE COMMISSIONER OF TRADE TAX
|
March 31, 2011 |
|
INDIAN SOCIETY OF LAWYERS Vs. PRESIDENT OF INDIA
|
July 21, 2011 |
|
INDIAN SOCIETY OF LAWYERS Vs. UNION OF INDIA AND OTHERS
|
July 21, 2011 |
|
INDIAN SOCIETY OF LAWYERS Vs. STATE OF U P
|
July 21, 2011 |
|
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. RAJ ENTERPRISES
|
July 13, 2011 |
|
INDIAN TRADING AND CHEMICALS Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
January 24, 2011 |
|
INDOPOL FLOUR MILLS Vs. STATE OF U P
|
May 31, 2011 |
|
INDRA BHAN SINGH CONSTABLE 2020 C.P. AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 21, 2011 |
|
INDRA DUTT SHARMA Vs. VIJAY KUMAR, MANAGER, C/M, SRI SHOBHA RAM INTER COLLEGE
|
April 8, 2011 |
|
INDRA JEET Vs. BOARD OF REVENUE U.P. AND ORS.
|
March 29, 2011 |
|
INDRA MANI MISRA Vs. STATE OF U.P. THR. SECY. SECONDARY EDUCATION U.P. AND 3 ORS.
|
June 24, 2011 |
|
INDRA PAL Vs. STATE OF U P
|
March 7, 2011 |
|
INDRA PAL SINGH Vs. D D C FATEHPUR
|
April 15, 2011 |
|
Indra Pal Singh and Another Vs. D.D.C., Fatehpur and Others
|
April 15, 2011 |
|
INDRA PAL YADAV Vs. STATE OF U P
|
September 20, 2011 |
|
INDRAJEET Vs. STATE OF U.P. AND ORS.
|
September 1, 2011 |
|
INDRAJEET SINGH YADAV Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
November 23, 2011 |
|
INDRAWATI DEVI Vs. STATE OF U P AND OTHERS
|
October 13, 2011 |
|
INDU BHUSAN OJHA Vs. STATE OF U.P.
|
July 11, 2011 |
|
INDU SINGH Vs. STATE OF U.P.
|
September 28, 2011 |
|
INTEGRATED CAPS PVT LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 7, 2011 |
|
INTEZAR KHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 22, 2011 |
|
IQBAL Vs. SAMIR VERMA COLLECTOR
|
March 29, 2011 |
|
IQBAL Vs. STATE OF U.P.
|
September 5, 2011 |
|
IQBAL AHMAD Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
IQBAL AHMAD Vs. STATE OF U.P. AND OTHERS
|
November 16, 2011 |
|
IQBAL AHMAD Vs. D.D.C. AND OTHERS
|
December 14, 2011 |
|
IQBAL AHMAD KHAN Vs. MASTER MAHMOOD RAZA KHAN SHERWANI
|
April 29, 2011 |
|
IQBAL MAHMOOD Vs. STATE OF U P
|
July 26, 2011 |
|
IQRA INTERNATIONAL MARIGAHAN Vs. STATE OF U.P.
|
September 26, 2011 |
|
IRFAN AHMAD Vs. STATE
|
February 21, 2011 |
|
IRFAN ALI Vs. AKHIL BHARAT MANAV SANSTHAN MANDAL ANAND NIKETAN
|
February 1, 2011 |
|
IRFAN ALIAS SADDAM Vs. STATE OF U P
|
August 3, 2011 |
|
IRFAN SHAFI Vs. STATE
|
September 26, 2011 |
|
IRSHAD MOHD KHAN Vs. ADDITIONAL LABOUR COMMISSIONER
|
December 16, 2011 |
|
ISHA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 16, 2011 |
|
Ishaq and Others Vs. State of UP.and Another
|
September 1, 2011 |
|
ISHAQ MOHAMMAD Vs. COMMISSISONER BAREILLY MANDAL BAREILLY
|
November 30, 2011 |
|
ISHTIKHAR Vs. STATE OF U.P.
|
August 9, 2011 |
|
ISHTIYAQ Vs. STATE OF U.P
|
February 21, 2011 |
|
ISHTIYAQ Vs. STATE OF UTTAR PRADESH AND ANR.
|
February 9, 2011 |
|
ISHTIYAQ KHAN Vs. COMMISSIONER LUCKNOW DIVISION
|
May 25, 2011 |
|
ISHWAR CHANDRA GUPTA Vs. STATE OF U P
|
February 22, 2011 |
|
ISLAMUDDIN Vs. STATE OF U.P.
|
February 11, 2011 |
|
ISMA ALAM Vs. SRI IRSHAD ALAM
|
January 25, 2011 |
|
ISWARWATI Vs. SUPERINTENDENT OF POLICE SHAHJAHANPUR AND OTHERS
|
July 15, 2011 |
|
ITC LIMITED Vs. STATE OF U P
|
December 23, 2011 |
|
IZMMA CONSTRUCTIONS Vs. STATE OF U P
|
March 3, 2011 |
|
J K CEMENT WORKS Vs. UNION OF INDIA
|
April 21, 2011 |
|
J S D COLONIZERS P LTD Vs. UNION OF INDIA
|
February 10, 2011 |
|
J.M.C PROJECTS (INDIA) LTD. Vs. STATE OF U.P., THROUGH SECRETAR FOREST DEPARTMENT AND ORS.
|
April 28, 2011 |
|
J.P. ENGINEERING WORKS THRU. ITS PROPRIETOR Vs. MANOJ JAIN
|
March 28, 2011 |
|
J.S.L. STAINLESS LIMITED AND ANOTHER Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 21, 2011 |
|
JAAN MOHAMMAD AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 15, 2011 |
|
JADAWATI DEVI Vs. STATE OF U.P. AND ORS.
|
February 15, 2011 |
|
JADUNATH SINGH AND ORS. Vs. STATE OF U.P.
|
April 1, 2011 |
|
Jaduwan Vs. Additional Distirct And Session Judge, Duddhi and others
|
February 24, 2011 |
|
JAG NARAYAN Vs. GOVT ADVOCATE
|
October 31, 2011 |
|
JAG PRASAD Vs. DEPUTY DISTRICT MAGISTRATE MILKIPUR FAIZABAD
|
September 16, 2011 |
|
JAGANNATH ARORA Vs. DISTRICT JUDGE BULANDSHAHAR
|
November 30, 2011 |
|
JAGANNATH MISHRA Vs. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
JAGAT MNARAIN VERMA S/O. LATE MEWA LAL AND ORS. Vs. STATE OF U.P. THRU. PRICIPAL SECY. MEDECIAL AND HEALTH AND ORS.
|
January 18, 2011 |
|
JAGAT NARAIN AND ANR. Vs. COMMISSIONER, GORAKHPUR DIVISION AND ORS.
|
May 2, 2011 |
|
JAGAT RAJ PATEL Vs. STATE
|
August 2, 2011 |
|
JAGDAMBA PRASAD Vs. VTH A D J
|
July 25, 2011 |
|
JAGDAMBA SINGH S/O. LATE RAM BUX SINGH Vs. STATE OF U.P. THR. PRIN. SECY. INSTITUTIONAL FANANCE
|
September 21, 2011 |
|
JAGDEESH PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 11, 2011 |
|
JAGDISH Vs. STATE OF U.P.
|
February 1, 2011 |
|
JAGDISH Vs. ADDL. COLLECTOR
|
February 11, 2011 |
|
JAGDISH @ LADLEY AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 5, 2011 |
|
JAGDISH AND ORS. Vs. STATE OF U.P.
|
September 12, 2011 |
|
JAGDISH DWIVEDI Vs. MUNSHI RAM BHARADWAJ
|
February 15, 2011 |
|
JAGDISH NARAIN Vs. UNION OF INDIA
|
July 14, 2011 |
|
JAGDISH PAL SINGH Vs. STATE OF U.P. AND ORS.
|
April 16, 2011 |
|
JAGDISH PANDEY Vs. ADDL COLLECTOR CITY
|
August 3, 2011 |
|
JAGDISH PRASAD Vs. STATE OF U P
|
May 23, 2011 |
|
JAGDISH PRASAD GAUR Vs. STATE OF U P
|
January 6, 2011 |
|
JAGDISH PRASAD PANDEY Vs. STATE OF U P
|
August 16, 2011 |
|
JAGDISH SARAN Vs. THE VIIITH A.D.J. AND ANR.
|
May 31, 2011 |
|
JAGDISH SEN Vs. SPECIAL JUDGE E C ACT JHANSI
|
October 20, 2011 |
|
JAGDISH SHARAN Vs. COMMISSIONER, COMMERCIAL TAXES
|
May 25, 2011 |
|
JAGGO Vs. STATE OF U P
|
April 19, 2011 |
|
JAGIR LAL Vs. STATE OF U P
|
September 2, 2011 |
|
JAGMER SINGH AND ANR. Vs. STATE OF U.P.
|
September 2, 2011 |
|
JAGNNATH Vs. STATE OF U P
|
May 27, 2011 |
|
JAGPAL SINGH Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
JAGRAM Vs. STATE OF U.P. AND ORS.
|
May 3, 2011 |
|
JAGRAN LIMITED Vs. LABOUR COURT II UP
|
May 31, 2011 |
|
JAGRAN PRAKASH LTD Vs. PRINCIPAL SECRETARY LABOUR DEPTT
|
October 14, 2011 |
|
JAGRITI SANSTHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 3, 2011 |
|
JAGTA DEVI Vs. STATE
|
September 28, 2011 |
|
JAHAN SINGH Vs. D D C BULANDSHAHR
|
May 16, 2011 |
|
JAHIRUNNISHA Vs. U P SANCHALAK CHAKBANDI BASTI
|
December 15, 2011 |
|
JAHURAN Vs. ADJ
|
August 8, 2011 |
|
JAI BAHADUR SINGH Vs. UNION OF INDIA
|
April 6, 2011 |
|
JAI BAHADUR VERMA S/O RAM ANJOR VERMA Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 24, 2011 |
|
JAI BHAGWAN Vs. STATE
|
August 23, 2011 |
|
JAI BHAGWAN SHARMA Vs. STATE OF U P
|
March 1, 2011 |
|
JAI BHARAT GLASS HOUSE Vs. REGIONAL MANAGER ALLAHABAD BANK
|
March 24, 2011 |
|
JAI GOPAL S/O TULA RAM Vs. STATE OF U.P. THROUGH SECY. FOREST DEPTT. LKO. & ORS.
|
November 25, 2011 |
|
JAI JEET SINGH Vs. MAHAMAYATECHNICAL UNIVERSITY NOIDA GAUTAM BUDHA NAGAR U P
|
September 20, 2011 |
|
JAI NATH RAI Vs. REGISTRAR BANARAS HINDU UNIVERSITY
|
January 7, 2011 |
|
JAI PAL SINGH Vs. STATE OF U.P. AND ORS.
|
May 6, 2011 |
|
JAI PRAKASH Vs. STATE OF U P
|
May 2, 2011 |
|
JAI PRAKASH Vs. PRESCRIBED AUTHORITY
|
July 7, 2011 |
|
JAI PRAKASH (MINOR) S/O RAJENDRA PRASAD & ANOTHER Vs. STATE OF U P
|
July 28, 2011 |
|
JAI PRAKASH AND ANR. Vs. BASIC SHIKSHA ADHIKARI AND ORS.
|
February 10, 2011 |
|
Jai Prakash Associates Limited Vs. State of U.P.and Others
|
July 18, 2011 |
|
JAI PRAKASH RAI Vs. STATE
|
February 23, 2011 |
|
JAI PRAKASH SHASHTRI Vs. STATE OF UTTAR PRADESH
|
December 2, 2011 |
|
JAI PRAKASH SHUKLA Vs. STATE OF U P
|
December 9, 2011 |
|
JAI RAM PAL Vs. STATE OF U.P.
|
November 22, 2011 |
|
JAI SINGH Vs. CIVIL JUDGE (J D ) AND ANOTHER
|
December 1, 2011 |
|
JAILESH KUSHWAHA Vs. STATE OF U.P. AND ANR.
|
April 7, 2011 |
|
JAIN CONSTRUCTION CO Vs. MORADABAD DEVELOPMENT AUTHORITY
|
April 9, 2011 |
|
JAIN CONSTRUCTION COMP Vs. MORADABAD DEVELOPMENT AUTHORITY
|
April 19, 2011 |
|
JAINUL @ JANNU Vs. STATE OF U P & OTHERS
|
November 15, 2011 |
|
JAIPAL SINGH PHUGAT Vs. D.I.O.S. AND ORS.
|
April 20, 2011 |
|
JAIPRAKASH ASSOCIATES LIMITED Vs. STATE OF U P
|
July 18, 2011 |
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JAIVEER PRASAD GAUTAM Vs. STATE OF U P
|
February 11, 2011 |
|
JAIVEER SINGH YADAV Vs. STATE OF U.P.
|
July 7, 2011 |
|
JAKIR ALI CONTRACTOR Vs. STATE OF U P
|
August 1, 2011 |
|
JALIS AHMAD Vs. UNION OF INDIA (UOI) AND ANR.
|
January 6, 2011 |
|
JAMALUDDIN KHAN Vs. STATE OF U P
|
February 18, 2011 |
|
JAMIL ALIAS BHOORA Vs. STATE
|
January 28, 2011 |
|
JAMSHED Vs. RAJENDRA PRASAD TYAGI
|
January 20, 2011 |
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JAMUNA PRASAD Vs. CIVIL JUDGE (J.D) WEST, HARDOI
|
July 7, 2011 |
|
JAMUNA PRASAD SHARMA Vs. STATE OF U.P.
|
January 10, 2011 |
|
JANAK SUTA Vs. STATE OF U.P. THROUGH ITS SECRETARY GRAM VIKAS DEPTT. AND ORS.
|
September 22, 2011 |
|
JANARDAN @ OMKAR NATH UPADHYAY Vs. THE STATE OF U.P. AND OTHERS
|
November 1, 2011 |
|
JANARDAN PRASAD PANDEY Vs. UNION OF INDIA
|
May 24, 2011 |
|
JANARDAN PRASAD SRIVASTAVA Vs. STATE OF U P
|
January 19, 2011 |
|
JANARDAN SINGH Vs. DISTRICT MAGISTRATE DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
March 25, 2011 |
|
JANKI DEVI Vs. STATE
|
February 22, 2011 |
|
JANKI PRASAD Vs. STATE OF U.P. AND ORS.
|
May 3, 2011 |
|
JARNAIL Vs. STATE
|
January 31, 2011 |
|
JASBEER SINGH Vs. STATE
|
April 20, 2011 |
|
JASPAL SINGH Vs. GURU SINGH SABHA GURUDWARA NAKA HINDOLA LUCKNOW
|
July 4, 2011 |
|
JASVEER Vs. STATE OF U P
|
May 23, 2011 |
|
JASVEER @ YASHVEER SINGH Vs. STATE OF U P
|
July 26, 2011 |
|
JASVIR SINGH Vs. HAMEER SINGH AND OTHERS
|
November 12, 2011 |
|
JASWANT SINGH Vs. STATE OF U P
|
October 21, 2011 |
|
JAVED AHMAD Vs. STATE OF U P
|
December 9, 2011 |
|
Jawahar Lal Vs. State of U.P.and Others
|
July 13, 2011 |
|
JAWAHAR LAL SHUKLA Vs. CHIEF MEDICAL SUPERINTENDENT
|
January 31, 2011 |
|
JAWAHAR PRASAD Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS AND ORS.
|
December 15, 2011 |
|
JAY BAHADUR SINGH Vs. SRI AJAY KUMAR SINGH
|
March 15, 2011 |
|
JAY PAL GUPTA Vs. STATE
|
February 22, 2011 |
|
JAYPAL AND ANR. Vs. STATE OF U.P.
|
May 2, 2011 |
|
JAYVEER SINGH Vs. SHER PAL
|
March 17, 2011 |
|
JEET SINGH Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
JEET SINGH AND ANR Vs. STATE OF U.P. AND ORS.
|
March 16, 2011 |
|
JEET SINGH AND ORS Vs. D D C AND ORS
|
October 10, 2011 |
|
JHAGAROO Vs. KEWALI
|
January 21, 2011 |
|
JHANJHAN SINGH Vs. HAJI MOHD ANWAR FARSHORI
|
March 9, 2011 |
|
JHULLUR BHARTIYA Vs. STATE OF U.P.
|
January 19, 2011 |
|
JILE SINGH Vs. ADDL COMMISSIONER ADMIN MEERUT
|
September 19, 2011 |
|
JILE SINGH Vs. STATE OF U P
|
March 10, 2011 |
|
Jile Singh and others Vs. Addl.Commissioner (Admin.).Meerut and others
|
September 19, 2011 |
|
JILEY SINGH Vs. STATE OF U P
|
April 28, 2011 |
|
JITENDER DHAWAN Vs. STATE
|
August 30, 2011 |
|
Jitendra and another Vs. State of U.P.and others
|
July 27, 2011 |
|
JITENDRA AND ANOTHER Vs. THE STATE OF U.P.
|
December 21, 2011 |
|
JITENDRA GUPTA Vs. STATE OF U.P.
|
August 29, 2011 |
|
Jitendra Kumar Vs. State of U.P.and others
|
February 4, 2011 |
|
JITENDRA KUMAR Vs. VIKRAM PARMAR
|
March 24, 2011 |
|
JITENDRA KUMAR Vs. SMT. USHA KIRAN TYAGI AND ORS.
|
April 28, 2011 |
|
JITENDRA KUMAR DWIVEDI Vs. MUNNI DEVI
|
November 8, 2011 |
|
JITENDRA KUMAR SHUKLA Vs. STATE OF U P
|
November 4, 2011 |
|
JITENDRA KUMAR SHUKLA Vs. ARMED FORCES TRIBUNAL & OTHERS
|
December 2, 2011 |
|
JITENDRA KUMAR YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 2, 2011 |
|
JITENDRA MOHAN SINGH YADAV Vs. INDIAN OIL CORPORATION LTD
|
September 27, 2011 |
|
JITENDRA PRASAD Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
April 7, 2011 |
|
JITENDRA PRASAD YADAV ALIAS JITENDRA Vs. STATE OF U.P. AND OTHERS
|
July 11, 2011 |
|
JITENDRA SINGH Vs. STATE OF U.P. THRU ITS SECY. AND OTHERS
|
November 21, 2011 |
|
JITENDRA TANK AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
November 25, 2011 |
|
JITIN PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 24, 2011 |
|
JIYA RAM Vs. STATE OF U P
|
December 16, 2011 |
|
JODHPAL SINGH Vs. STATE
|
February 15, 2011 |
|
JOGENDRA @ JOGI Vs. STATE OF U P AND OTHERS
|
July 29, 2011 |
|
JOGENDRA PRASAD Vs. KUNWAR FATEH BAHADUR SINGH
|
September 9, 2011 |
|
JOGENDRA SINGH Vs. UPPER DISTRICTT JUDGE COURT NO.4 BIJNOR
|
February 23, 2011 |
|
JOGENDRA SINGH Vs. SUNIL KUMAR
|
August 8, 2011 |
|
JOINT COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. BRIJ RANI PANDEY
|
March 15, 2011 |
|
JOKHAI RAM AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
November 23, 2011 |
|
JOKHAN AND OTHERS Vs. STATE OF U P AND OTHERS
|
November 1, 2011 |
|
JOKHU Vs. STATE OF U P
|
November 30, 2011 |
|
JUDAWAN Vs. ADDITIONAL DISTRICT AND SESSION JUDGE DUDDHI
|
February 24, 2011 |
|
JUDGES COLONY RESIDENTS WELFARE ASSOCIATION AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
December 16, 2011 |
|
JUGGAN ALIAS SHIFIQUE AHMAD Vs. SACHCHIDA NAND SWARUP PANDEY
|
July 28, 2011 |
|
JUMEYDEEN AND ORS. Vs. STATE OF U.P.
|
July 20, 2011 |
|
JUMMA Vs. STATE OF U P
|
November 25, 2011 |
|
Justice R.N.Mishra (Retd.) Vs. State of U.P.through S.P., C.B.I., Ghaziabad
|
January 28, 2011 |
|
JYOTI AGRAWAL Vs. INDIAN OIL CORPORATION LTD
|
November 2, 2011 |
|
K L MALHOTRA Vs. STATE OF U P
|
September 3, 2011 |
|
K.K. BISNOI Vs. SRI SHIV SEWAK SINGH DIOS AND ORS.
|
March 23, 2011 |
|
K.V. VIKRAM REDDY AND ORS. Vs. R. SREENIVASULU REDDI AND ORS.
|
September 2, 2011 |
|
KABIR MOOL CHANDANI Vs. STATE OF U.P.
|
September 21, 2011 |
|
KADRI GRAMYA VIKAS SANSTHAN Vs. TAHSILDAR BAREILLY
|
May 23, 2011 |
|
KAFIL AHMAD Vs. JUDGE SMALL CAUSES COURT BIJNOR
|
March 7, 2011 |
|
KAILASH Vs. SHREE HANUMAN JI VIRAJMAN MANDIR
|
April 7, 2011 |
|
KAILASH Vs. STATE OF U P AND OTHERS
|
October 19, 2011 |
|
KAILASH AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
KAILASH BABU Vs. COMMISSIONER KANPUR DIVISION KANPUR
|
November 8, 2011 |
|
KAILASH CHANDRA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 12, 2011 |
|
KAILASH CHANDRA GUPTA Vs. STATE OF U.P. AND ORS.
|
March 3, 2011 |
|
KAILASH KUMARI Vs. U P S R T C
|
April 27, 2011 |
|
KAILASH NATH Vs. STATE
|
April 6, 2011 |
|
Kailash Nath Vs. State of U.P.and others
|
January 10, 2011 |
|
KAILASH NATH AND ORS. Vs. SATISH CHANDRA AND ORS.
|
January 24, 2011 |
|
KAILASH NATH UPADHYAYA Vs. SHASHI KANT UPADHYAYA
|
March 10, 2011 |
|
KAILASH PATI ASTHANA Vs. AUTHORIZED OFFICER STATE BANK OF INDIA
|
August 9, 2011 |
|
KAILASH RAM ALIAS KALUA Vs. STATE
|
March 22, 2011 |
|
KAINASH RAM KOCHAR Vs. STATE OF U P
|
July 29, 2011 |
|
KALAPANA AGRAHARI Vs. STATE OF U P
|
October 17, 2011 |
|
KALAWATI Vs. STATE OF U P
|
July 26, 2011 |
|
KALI CHARAN Vs. STATE OF U P AND OTHERS
|
September 9, 2011 |
|
KALLA ALIAS JITENDRA Vs. STATE
|
September 15, 2011 |
|
KALLOO Vs. SATTI DIN
|
January 29, 2011 |
|
KALLOO Vs. DY DIRECTOR OF CONSOLIDATION MAHOBA
|
March 23, 2011 |
|
KALLOO KHAN ALIAS RAHMAT KHAN Vs. RACHCHA BABU KHAN
|
July 13, 2011 |
|
KALLU KACHHI Vs. STATE OF U.P.
|
April 27, 2011 |
|
KALLU SHAH AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 13, 2011 |
|
KALOO Vs. U.P. POWER CORPORATION LTD. THROUGH ITS M.D. LKO. AND 3 ORS.
|
September 9, 2011 |
|
KALOO RAM AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
February 25, 2011 |
|
KALOO RAM GUPTA Vs. STATE OF U P
|
August 4, 2011 |
|
KALPANA NATH Vs. STATE
|
January 12, 2011 |
|
Kaluwa and Others Vs. State of U.P.and Others
|
March 31, 2011 |
|
KALYAN SANSTHAN Vs. STATE OF U P
|
April 26, 2011 |
|
KALYAN SANSTHAN UTTAR PRADESH Vs. STATE OF U P
|
March 8, 2011 |
|
KALYAN SANSTHAN UTTAR PRADESH Vs. STATE OF U.P. AND ORS.
|
June 6, 2011 |
|
KALYAN SINGH Vs. ORIENTAL INSURANCE CO LTD THROUGH BRANCH MANAGER
|
November 22, 2011 |
|
KAMAL KAUSHAL TIWARI Vs. STATE OF U P
|
July 28, 2011 |
|
KAMAL KISHOR Vs. STATE OF UTTAR PRADESH
|
December 21, 2011 |
|
KAMAL KISHORE PAL Vs. STATE OF U P
|
November 11, 2011 |
|
KAMAL KUMAR ADHIKARI Vs. BISHAN KUAMR S/O LATE JAGANNATH HINDU
|
February 14, 2011 |
|
KAMAL KUMAR SRIVASTAVA Vs. BOARD OF REVENUE
|
August 18, 2011 |
|
KAMAL NAYAN SINGH Vs. STATE OF U P
|
March 18, 2011 |
|
KAMALAWATI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
KAMENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
KAMESHWAR PANDEY Vs. THE STATE OF U.P. AND ORS.
|
November 3, 2011 |
|
KAMLA Vs. TEJPAL
|
March 11, 2011 |
|
KAMLA PRASAD Vs. KUSUM RANI
|
February 21, 2011 |
|
KAMLA SHUKLA Vs. STATE
|
April 15, 2011 |
|
KAMLA TIWARI Vs. JUDGE KHAFIFA/CIVIL JUDGE S D
|
September 12, 2011 |
|
Kamla Tiwari (Smt.)(Since Deceased) Vs. Judge Khafifa/Civil Judge (S.D.) and others
|
September 12, 2011 |
|
Kamlesh Vs. State of U.P.and another
|
February 17, 2011 |
|
KAMLESH Vs. ADDL COMMISSIONER
|
August 19, 2011 |
|
KAMLESH ALIAS KULVEER Vs. STATE
|
October 21, 2011 |
|
KAMLESH AND ORS. Vs. STATE OF U.P.
|
April 22, 2011 |
|
KAMLESH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2011 |
|
KAMLESH KUMAR Vs. ABHISHEK PRAKASH
|
December 15, 2011 |
|
KAMLESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 30, 2011 |
|
KAMLESH KUMAR AND ORS. Vs. STATE OF U.P.
|
September 2, 2011 |
|
KAMLESH KUMAR MISHRA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
February 9, 2011 |
|
KAMLESH KUMAR S/O KASHIRAM PATEL Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION AND 3 ORS.
|
June 24, 2011 |
|
KAMLESH KUMAR S/O SUDAMA Vs. STATE OF U.P. THROUGH SECY. EDU. LKO. & ORS.
|
November 22, 2011 |
|
KAMLESH SHAHI Vs. STATE OF U.P. THROUGH SECY. AND ORS.
|
April 19, 2011 |
|
KAMLESH SINGH Vs. STATE OF U.P. & OTHERS
|
December 15, 2011 |
|
Kamruddin alias Guddu Vs. State
|
October 18, 2011 |
|
KANDHAI LAL AND ORS. Vs. STATE OF U.P.
|
April 26, 2011 |
|
KANHAIYA GAUR Vs. UNION BANK OF INDIA
|
December 13, 2011 |
|
KANHAIYA LAL Vs. STATE OF U P
|
December 14, 2011 |
|
KANHAIYA LAL Vs. STATE OF U P
|
November 16, 2011 |
|
KANHAIYA LAL Vs. A.D.J.
|
August 25, 2011 |
|
KANHAIYA LAL Vs. 1ST ADDL DISTRICT JUDGE MATHURA
|
July 4, 2011 |
|
Kanhaiya lal (D) through L.Rs.and others Vs. D.D.C., Allahabad and others
|
March 29, 2011 |
|
KANHAIYA LAL D THROUGH L RS Vs. D D C ALLAHABAD
|
March 29, 2011 |
|
KANHAIYA PRASAD PANDEY Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDUCATION GOVT.
|
June 23, 2011 |
|
KANHAIYA SINGH Vs. STATE OF U P
|
December 2, 2011 |
|
KANORIA CHEMICALS & INDUSTRIES LTD. Vs. NORTHERN COALFIELD LTD. AND OTHERS
|
October 11, 2011 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. SRI AAYURVEDIC VIDYALAYA
|
September 21, 2011 |
|
KANPUR DEVELOPMENT AUTHORITY KANPUR Vs. U P BUILDERS
|
March 3, 2011 |
|
Kanpur Electricity Supply Co.Ltd.and Anr. Vs. Uttar Pradesh Electricity Regulatory Commission, Lucknow and Ors.
|
November 22, 2011 |
|
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. UTTAR PRADESH ELECTRICITY REGULATORY COMMISSION LUCKNOW
|
November 23, 2011 |
|
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. U P ELECTRICITY REGULATORY COMMISSION LUCKNOW
|
September 22, 2011 |
|
KANPUR ELECTRICITY SUPPLY COMPNY LTD Vs. STATE OF U P
|
November 22, 2011 |
|
KANSHI SINGH Vs. STATE
|
September 9, 2011 |
|
KANT PRASAD GUPTA Vs. JOINT DIRECTOR OF EDUCATION
|
July 4, 2011 |
|
KANTI Vs. STATE OF U.P.
|
September 13, 2011 |
|
KANTI DEVI Vs. STATE OF U P
|
September 16, 2011 |
|
KANTI DEVI AND ANOTHER Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
|
December 23, 2011 |
|
KANTI PRAKASH MITTAL Vs. STATE OF U P
|
August 16, 2011 |
|
KANWARPAL SINGH Vs. STATE OF U P
|
December 7, 2011 |
|
KAPIL DEO PRASAD Vs. STATE OF U P
|
March 16, 2011 |
|
KAPIL DEO YADAV Vs. STATE OF U P
|
July 20, 2011 |
|
KAPIL GARG Vs. STATE OF U.P.
|
September 15, 2011 |
|
KAPIL MUNI Vs. STATE
|
September 29, 2011 |
|
KAPILDEO AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
KARAN ARORA Vs. QAISER MIRZA
|
December 5, 2011 |
|
KARAN LODHI Vs. STATE OF U.P.
|
December 13, 2011 |
|
KARAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 3, 2011 |
|
Kareshan @ Krishnapal Singh Vs. State of U.P.and others
|
April 25, 2011 |
|
KARESHAN ALIAS KRISHNAPAL SINGH Vs. STATE
|
April 25, 2011 |
|
KARMCHARI SANGH H.A.L. AND ANR. Vs. THE REGISTRAR, TRADE UNION AND ORS.
|
April 8, 2011 |
|
Karmveer Vs. State of U.P.
|
October 14, 2011 |
|
KARUN KUMAR TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
|
April 7, 2011 |
|
KARUNA Vs. STATE OF U.P. AND ORS.
|
May 12, 2011 |
|
KARUNA DEVI W/O SHYAM LAL Vs. STATE OF U.P. THR. PRIN. SECY. BASIC EDUCATION AND 3 ORS.
|
September 15, 2011 |
|
KASHI Vs. D.D.C.
|
December 7, 2011 |
|
KASHI NATH PATHAK Vs. D D C CHANDAULI
|
March 24, 2011 |
|
Kashi Nath Pathak and others Vs. D.D.C., Chandauli and others
|
March 24, 2011 |
|
KASHI PRASAD Vs. STATE OF U P
|
July 21, 2011 |
|
KASHI SHARMA Vs. P B SRI AMBALAL PATEL
|
February 17, 2011 |
|
Kashi Sharma and others Vs. P.B.Sri Ambalal Patel and others
|
February 17, 2011 |
|
KASTOORI DEVI Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 5, 2011 |
|
KATARI SINGH Vs. STATE OF U P
|
March 23, 2011 |
|
KAUSHAL KISHOR TRIPATHI Vs. NAINSI TRIPATHI
|
September 22, 2011 |
|
KAUSHAL KISHORE VERMA Vs. STATE
|
January 17, 2011 |
|
KAUSHAL KUMAR Vs. STATE OF U.P. AND OTHERS
|
December 12, 2011 |
|
KAUSHAL KUMAR AND ORS. Vs. BANK OF BARODA AND ANR.
|
September 5, 2011 |
|
KAUSHALYA NANDAN AND ANR. Vs. STATE OF U.P. AND ORS.
|
March 30, 2011 |
|
KAUSHAR ARA Vs. I C I C I BANK MEERUT BRANCH
|
April 7, 2011 |
|
KAVITA DEVI AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 13, 2011 |
|
KAYEES FLOUR MILLS PVT LTD Vs. STATE OF U P
|
July 5, 2011 |
|
KEDAR NATH PANDEY S/O LATE BHAGWAN DEEN PANDEY Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
January 4, 2011 |
|
KEDAR NATH VERMA Vs. STATE OF U P
|
July 20, 2011 |
|
KEDAR SIGH Vs. STATE OF UTTARAKHAND
|
December 7, 2011 |
|
KEDAR SINGH Vs. STATE OF U.P. AND ORS.
|
May 2, 2011 |
|
KEDARI Vs. RAJ DEVI
|
November 30, 2011 |
|
KESAR KHATOON @ KESAR KHAN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
KESHAR RAI Vs. STATE OF U.P. THRU HOME SECY. U.P. AND ORS.
|
May 2, 2011 |
|
KESHARI KUMAR YADAV Vs. STATE OF U.P. THRU PRIN. SECY. R.E.S. & 5 ORS.
|
November 25, 2011 |
|
KESHAV DEO Vs. BOARD OF REVENUE U P
|
July 12, 2011 |
|
KESHAV SHUKLA Vs. STATE OF U P
|
January 7, 2011 |
|
KEWAL Vs. RAM NAYAN AND ORS.
|
April 6, 2011 |
|
KHACHCHAN SINGH Vs. STATE OF U P
|
February 28, 2011 |
|
KHALI BEG Vs. DEPUTY DIRECTOR OF CONSOLIDATION SHAHJAHANPUR
|
March 29, 2011 |
|
KHALIL Vs. SMT. NISAR BEGUM AND ORS.
|
May 6, 2011 |
|
KHARPATTU RAM SHASTRI Vs. STATE OF U P
|
July 4, 2011 |
|
KHATOON BIBI Vs. RAMNATH
|
December 5, 2011 |
|
KHEM CHAND Vs. STATE OF U P
|
November 4, 2011 |
|
KHEM CHAND KHURANA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 15, 2011 |
|
KHEM SINGH PACHHARA Vs. STATE OF U P
|
April 21, 2011 |
|
KHEMCHAND AND OTHERS Vs. STATE OF U P AND ANOTHER
|
December 16, 2011 |
|
KHETAL SINGH Vs. STATE OF U P
|
November 24, 2011 |
|
KHUNNI ALIAS RAM PRASAD Vs. STATE
|
October 14, 2011 |
|
KHURSHID ALAM KHAN S/O LATE ABUL HASAN Vs. STATE OF U.P. THROUGH POWER SECY. LKO. & ORS.
|
November 25, 2011 |
|
KHURSHIDUR RAHMAN Vs. UNION OF INDIA
|
April 15, 2011 |
|
KHUSHBOO AND ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY
|
March 8, 2011 |
|
KHUSHI LAL Vs. FOOD CORPORATION OF INDIA
|
February 24, 2011 |
|
KHUSHI RAM Vs. BOARD OF REVENUE AND OTHERS
|
November 25, 2011 |
|
KIRAN MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 11, 2011 |
|
KIRAN VERMA Vs. STATE OF U P AND ANOTHER
|
July 22, 2011 |
|
KIRPAL SON OF LATE SHRI PYARE LAL Vs. THE APPELLATE AUTHORITY (LABOUR COMMISSIOER) AND ANR.
|
April 29, 2011 |
|
KISAN NATIONAL EDUCATION TRUST AND ANR. Vs. ASSTT. REGISTRAR, FIRM, SOCIETIES AND CHITS AND ORS.
|
February 14, 2011 |
|
KISHAN DWIVEDI Vs. STATE OF U P
|
December 21, 2011 |
|
KISHAN LAL Vs. KRISHNA
|
March 1, 2011 |
|
KISHAN LAL CHAWALA Vs. UNION OF INDIA (UOI)
|
April 13, 2011 |
|
KISHAN SHARMA Vs. STATE OF U P
|
April 4, 2011 |
|
KISHAN SHIVHARE Vs. MOHD KAMIL
|
December 1, 2011 |
|
KISHAN SINGH AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 25, 2011 |
|
KISHNU Vs. SHEESH PAL
|
July 4, 2011 |
|
KISHORE Vs. ADDITIONAL DISTRICT JUDGE
|
February 25, 2011 |
|
KISHORE BANDHU PVT. LTD. Vs. STATE OF U.P.
|
May 25, 2011 |
|
KISHORE KUMAR ARORA Vs. HARVINDAR SINGH
|
December 16, 2011 |
|
KISHORI Vs. STATE
|
August 8, 2011 |
|
KISHORI LAL Vs. CHAIRMAN BOARD OF DIRECTORS ALIGARH GRAMIN BANK ALIGARH
|
January 13, 2011 |
|
KM. ANJU SAXENA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION (MADHYAMIK) AND ORS.
|
February 9, 2011 |
|
KM. KRANTI GUPTA Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
|
December 23, 2011 |
|
KM. NISHA YADAV Vs. STATE OF U.P. AND ORS.
|
March 1, 2011 |
|
KM. PRATIKSHA Vs. STATE OF U.P. AND ORS.
|
February 10, 2011 |
|
KM. RAJMATI RANA D/O PAHARI LAL RANA & ANOTHER Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 8, 2011 |
|
KM. RENU THRU LAXMINARAYAN Vs. GURU PRASAD, VIDYA PRASAD AND RAMDAS
|
April 7, 2011 |
|
KM. SAUMYA CHANDEL (MINOR) Vs. STATE OF U.P. AND OTHERS
|
November 28, 2011 |
|
KM. SHALINI SINGH Vs. STATE OF U.P. AND OTHERS
|
November 18, 2011 |
|
KM. SHASHI SAXENA Vs. STATE OF U.P. POWER CORPORATION AND ORS.
|
February 2, 2011 |
|
KM. SUNEETA KUMAR D/O. SUMER PRASAD Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 14, 2011 |
|
KM. SUSHMA DEVI D/O. VIRENDRA PRATAP SINGH Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 15, 2011 |
|
KOMAL AND ANR. Vs. THE CHIEF REVENUE OFFICER AND ANR.
|
February 4, 2011 |
|
KOMAL TIWARI Vs. STATE
|
September 23, 2011 |
|
KOTAK MAHINDRA BANK LIMITED Vs. ELGIN MILLS COMPANY LTD.
|
September 26, 2011 |
|
KRIBHCO SHYAM FERTILIZERS LIMITED Vs. STATE OF U P
|
January 24, 2011 |
|
KRIPAL AND ORS. Vs. STATE OF U.P.
|
September 21, 2011 |
|
KRIPANAND PANDEY Vs. SENIOR SUPERINTENDENT CENTRAL JAIL NANI
|
September 16, 2011 |
|
KRIPANAND PANDEY Vs. VARISHTHA ADHEEKSHAK KENDRIYA KARAGAR
|
September 16, 2011 |
|
KRISHAN MURARISAXENA Vs. STATE
|
June 14, 2011 |
|
KRISHI UTPADAN MANDI SAMITI Vs. U P INDUSTRIAL FACILITATION COUNCIL
|
March 9, 2011 |
|
KRISHNA AJWANI Vs. AJIT DHAWAN
|
December 23, 2011 |
|
KRISHNA DEVI Vs. STATE BANK OF THROUGH ITS CHAIRMAN
|
February 3, 2011 |
|
KRISHNA GOPAL AND ANR. Vs. STATE OF U.P. AND ORS.
|
February 9, 2011 |
|
KRISHNA GOPAL SHARMA Vs. PADAM GUPTA
|
July 4, 2011 |
|
KRISHNA GOPAL SINGH Vs. STATE OF U P
|
September 30, 2011 |
|
KRISHNA GOPAL SRIVASTAVA Vs. THE STATE OF U.P. THROUGH THE PRINCIPAL SECY. P.W.D. LKO.
|
November 21, 2011 |
|
KRISHNA JEE MISHRA Vs. STATE OF U.P. & OTHERS
|
November 24, 2011 |
|
KRISHNA KANT BINDAL Vs. STATE OF U P
|
August 20, 2011 |
|
KRISHNA KANT PANDEY Vs. STATE
|
July 13, 2011 |
|
KRISHNA KANT PATEL Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
KRISHNA KATYAL Vs. KAMLESH GUPTA
|
January 25, 2011 |
|
KRISHNA KISHORE KHANNA Vs. STATE OF U P
|
May 26, 2011 |
|
KRISHNA KUMAR Vs. MEERA YADAV
|
September 2, 2011 |
|
KRISHNA KUMAR BHASIN Vs. STATE OF U P
|
June 14, 2011 |
|
KRISHNA KUMAR BHASIN Vs. STATE OF U.P.
|
September 5, 2011 |
|
KRISHNA KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
|
September 26, 2011 |
|
KRISHNA KUMAR JAISWAL Vs. STATE OF U.P. AND ORS.
|
September 1, 2011 |
|
KRISHNA KUMAR SINGH Vs. STATE OF U P
|
April 22, 2011 |
|
KRISHNA KUMAR SINGH Vs. DISTRICT JUDGE CHANDAULI
|
February 23, 2011 |
|
KRISHNA MURARI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 19, 2011 |
|
KRISHNA MURARI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOL
|
July 5, 2011 |
|
KRISHNA MURARI YADAV Vs. STATE OF U P
|
January 17, 2011 |
|
KRISHNA NAND GUPTA Vs. ADDITIONAL DISTRICT JUDGE RAE BARELI
|
January 28, 2011 |
|
KRISHNA NAND PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE
|
July 21, 2011 |
|
KRISHNA PAL Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDUCATION AND ORS.
|
September 15, 2011 |
|
KRISHNA PRASAD Vs. STATE OF U P
|
August 3, 2011 |
|
KRISHNA SWAROOP ANANDI Vs. STATE OF U P
|
March 10, 2011 |
|
KRISHNA SWAROOP ANANDI Vs. STATE OF U P
|
May 10, 2011 |
|
KRISHNA UPADHYAY Vs. STATE OF U P
|
May 2, 2011 |
|
KRISHNA VEER SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 2, 2011 |
|
KSHETRAPAL Vs. CENTRAL RECRUTMENT AND PROMOTION DEPT
|
April 28, 2011 |
|
KULDEEP Vs. STATE OF U P
|
July 1, 2011 |
|
KULDEEP KUMAR Vs. STATE OF U P
|
July 27, 2011 |
|
KULDEEP KUMAR Vs. STATE OF U P AND ORS
|
February 4, 2011 |
|
KULDEEP SHARMA Vs. MAHESH PRASAD RASTOGI
|
July 4, 2011 |
|
KULDEEP SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
February 11, 2011 |
|
KULJIT KAUR (SMT.) Vs. MAHESH CHANDRA KULSHRESTH
|
December 9, 2011 |
|
KULWANT SINGH Vs. BOARD OF REVENUE U P
|
January 5, 2011 |
|
KULWANT SINGH Vs. STATE OF U P
|
April 1, 2011 |
|
KUMARI RUHI Vs. STATE OF U P AND ANOTHER
|
July 19, 2011 |
|
KUMBHI CHINI MILL Vs. STATE OF U P
|
January 3, 2011 |
|
KUNDAN LAL Vs. STATE OF U P
|
November 28, 2011 |
|
KUNWAR AWADHESH PRATAP Vs. STATE OF U.P. THRU. SECTION DEPT OF BASIC EDU. AND ORS.
|
May 5, 2011 |
|
KUNWAR JITENDRA SINGH Vs. STATE OF U.P. THROUGH ITS SECY. BHOOMI VIKAS AVAM JAL SANSADH
|
September 22, 2011 |
|
KUNWAR KRISHNA MANOCHA Vs. CIVIL JUDGE SADAR J D FAIZABAD
|
October 11, 2011 |
|
KUNWAR PAL Vs. STATE OF U P
|
April 1, 2011 |
|
KUNWAR PAL AND ANR. Vs. STATE OF U.P.
|
June 23, 2011 |
|
KUNWAR SARVESH KUMAR SINGH Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
|
November 18, 2011 |
|
KUSHAGRA MOKHRIWALE Vs. STATE OF U P
|
July 18, 2011 |
|
KUSHAL K RANA Vs. STATE OF U P
|
July 13, 2011 |
|
KUSHAL PAL SINGH CHAHAL Vs. THE STATE OF U.P. AND ORS.
|
April 27, 2011 |
|
KUSHI RAM RETD. SENIOR STATION INCHARGE Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
November 22, 2011 |
|
KUSHUM DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, CHITRAKOOT AND OTHERS
|
June 16, 2011 |
|
Kusum Devi Vs. State of U.P.
|
February 22, 2011 |
|
KUSUM LATA Vs. PRESCRIBED AUTHORITY (JUDGE SMALL CAUSE)
|
July 12, 2011 |
|
KUSUM SHUKLA AND ORS Vs. STATE OF U P AND ANR
|
March 29, 2011 |
|
L N MISHRA Vs. UNION OF INDIA
|
July 21, 2011 |
|
L. G. ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF TRADE TAX
|
February 21, 2011 |
|
L.M. KHANNA Vs. STATE OF U.P.
|
November 21, 2011 |
|
L.M.L. LIMITED AND ANR. Vs. UNION OF INDIA (UOI) THROUGH DIRECTOR OF ENFORCEMENT AND ORS.
|
August 26, 2011 |
|
LAIK AHMAD Vs. STATE OF U P
|
November 3, 2011 |
|
LAIQ AHMAD Vs. STATE
|
February 4, 2011 |
|
LAKHAN LAL Vs. STATE OF U P
|
April 28, 2011 |
|
LAKHAN SINGH Vs. STATE OF U P
|
January 31, 2011 |
|
LAKHIMPUR FINVEST COMPANY LTD Vs. STATE OF U P
|
August 4, 2011 |
|
LAKHMI SINGH Vs. STATE OF U P
|
October 17, 2011 |
|
LAKSHMAN Vs. STATE OF U.P.
|
July 19, 2011 |
|
LAKSHMI DEVI Vs. STATE
|
September 3, 2011 |
|
LAL Vs. STATE OF U P
|
July 26, 2011 |
|
LAL BABOO Vs. STATE
|
March 18, 2011 |
|
LAL BAHADUR Vs. D.I.O.S. AND ANR.
|
February 18, 2011 |
|
LAL BAHADUR Vs. STATE
|
March 17, 2011 |
|
LAL BAHADUR Vs. DHAN DEI
|
May 17, 2011 |
|
LAL BAHADUR Vs. STATE OF U P
|
June 30, 2011 |
|
LAL BAHADUR SINGH Vs. U P STATE ROADWAYS TRANSPORT CORPORATION
|
December 9, 2011 |
|
LAL BAHADUR SINGH S/O BAIJNATH SINGH (BEFORE CRIMINAL MATTER) Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY AGRICULTURE FOREIGN
|
February 14, 2011 |
|
LAL CHAND Vs. D D C VARANASI
|
March 15, 2011 |
|
LAL CHANDRA Vs. DISTRICT D D C /ADDL COLLECTOR CS ALLAHABAD
|
April 15, 2011 |
|
LAL CHANDRA Vs. STATE OF U.P. AND ORS.
|
April 6, 2011 |
|
LAL JI RAM TRIPATHI Vs. STATE OF U P
|
December 9, 2011 |
|
LAL MAN Vs. STATE OF U.P.
|
November 18, 2011 |
|
LAL MANI MISHRA Vs. STATE OF U P
|
July 12, 2011 |
|
LAL SHARAN Vs. STATE OF U P
|
August 4, 2011 |
|
LALA @ BAL KISHAN Vs. STATE OF U.P.
|
September 12, 2011 |
|
LALA MANGAT RAM MAHAVIDYALAYA Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. HIGHER EDU.
|
May 5, 2011 |
|
LALA RAM Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
September 26, 2011 |
|
LALA RAM Vs. COMMISSIONER AGRA
|
July 18, 2011 |
|
LALI DEVI Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
March 24, 2011 |
|
LALIT KUMAR KAPOOR Vs. KANPUR ELECTRICITY
|
September 22, 2011 |
|
LALIT MOHAN SINGH Vs. STATE OF U P
|
December 16, 2011 |
|
LALITA PRASAD SINGH @ LALATA PRASAD SINGH Vs. STATE OF U P
|
September 20, 2011 |
|
LALJI Vs. DDC
|
August 12, 2011 |
|
LALJI AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 23, 2011 |
|
LALLAN Vs. STATE OF U P
|
September 23, 2011 |
|
LALLAN AND OTHERS Vs. D.D.C. AND OTHERS
|
September 20, 2011 |
|
LALLAN PRASAD Vs. STATE OF U P
|
May 13, 2011 |
|
LALLAN RAM Vs. VINOD KUMAR MISHRA DISTRICT/SESSION JUDGE BALLIA
|
November 3, 2011 |
|
LALLU PRASAD SINGH AND ORS. Vs. STATE OF U.P. THROUGH THE PRINCIPAL SECY. TRANSPORT LKO.
|
April 29, 2011 |
|
LALMAN MISTRI Vs. SHIVJI MAHARAJ VIRAJMAN SHRI SHIV MANDIR LONI
|
April 4, 2011 |
|
LALTI DEVI Vs. STATE OF U P
|
December 8, 2011 |
|
LALU YADAV Vs. STATE OF U P
|
August 11, 2011 |
|
LAND MANAGEMENT COMMITTEE Vs. STATE OF U P
|
August 25, 2011 |
|
LATA PRASAD SWARNKAR Vs. ADDITIONAL DISTRICT JUDGE PRATAPGARH
|
January 18, 2011 |
|
LAV KUSH PANDEY Vs. STATE OF U P
|
October 14, 2011 |
|
LAVKESH CHANDRA Vs. ASHA RAM
|
December 2, 2011 |
|
LAWAT JEWELLERS Vs. COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW
|
January 18, 2011 |
|
LAXMAN PRASAD Vs. CHHOTE LAL
|
September 8, 2011 |
|
LAXMAN SINGH Vs. GAJRAJ SINGH D THROUGH L R
|
April 11, 2011 |
|
LAXMAN SINGH Vs. STATE OF U P
|
December 22, 2011 |
|
Laxman Singh and Others Vs. Gajraj Singh (D) through L.R.and Others
|
April 11, 2011 |
|
LAXMI AND OTHERS Vs. D D C AND OTHERS
|
October 10, 2011 |
|
LAXMI DEVI Vs. SENIOR MANAGER PUNJAB NATIONAL BANK
|
September 15, 2011 |
|
LAXMI DEVI Vs. STATE OF U P
|
April 6, 2011 |
|
LAXMI DEVI & OTHERS Vs. STATE OF U P & OTHERS
|
December 2, 2011 |
|
LAXMI KANT CHAUBEY Vs. D.D.C. AND OTHERS
|
August 1, 2011 |
|
LAXMI MOHAN AGARWAL Vs. PRAKASH NARAIN
|
March 8, 2011 |
|
LAXMI NARAIN Vs. RAM ANJORE
|
April 13, 2011 |
|
LAXMI NARAIN PANDEY Vs. STATE OF U P
|
March 25, 2011 |
|
LAXMI NARAYAN Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 KANPUR NAGAR
|
December 13, 2011 |
|
LAXMI NARAYAN KHARE S/O CHUNNI LAL Vs. STATE OF U.P. THRU. SECRETARY PANCHAYATI RAJ ANUBHAG AND ORS.
|
March 28, 2011 |
|
LAXMI PRASAD YADAV Vs. STATE OF U.P. THR. SECY RURAL DEVELOPMENT AND 3 ORS.
|
November 8, 2011 |
|
LAXMI SHANKER Vs. COLLECTOR VARANASI
|
July 6, 2011 |
|
Laxmi Shanker and others Vs. Collector, Varanasi and others
|
July 6, 2011 |
|
LAXMI SHANKER GUPTA Vs. STATE OF U P
|
October 26, 2011 |
|
LAXMI SHARMA (DR) AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 10, 2011 |
|
LAXMI SUGAR MILLS CO LTD Vs. STATE
|
March 16, 2011 |
|
LCL JEWELLERY LTD Vs. DEBTS RECOVERY TRIBUNAL
|
August 2, 2011 |
|
LEELA DHAR GERA Vs. SPECIAL JUDGE SC ST ACT
|
May 11, 2011 |
|
LEELA DHAR SAGAR Vs. STATE OF U.P. & OTHERS
|
December 7, 2011 |
|
LEELAJAY TECHNOLOGIES PVT LTD Vs. BHIMRAO AMBEDKAR UNIVERSITY
|
September 5, 2011 |
|
LEKH RAM Vs. STATE OF U.P. THROUGH SECY. FOREST DEPTT. LKO. AND ORS.
|
December 14, 2011 |
|
LEKHRAJ Vs. STATE OF U P
|
December 9, 2011 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNICIPAL COMMISSIONER ADDTIONAL CHIEF CENSUS OFFICER
|
March 4, 2011 |
|
LIYAQAT AND ORS. Vs. STATE OF U.P.
|
April 21, 2011 |
|
LOCHAN SINGH Vs. STATE OF U.P. AND ORS.
|
September 27, 2011 |
|
LOK PAL SINGH Vs. STATE
|
September 9, 2011 |
|
LOKENDRA Vs. STATE OF U.P.
|
April 27, 2011 |
|
LOKENDRA SINGH Vs. COMMISSIONER MORADABAD
|
August 8, 2011 |
|
LOKESH KUMAR JAIN Vs. VIJAY KUMAR JAIN AND OTHERS
|
September 8, 2011 |
|
LOKESH KUMAR SHUKLA Vs. D.I.O.S. AND ORS.
|
March 31, 2011 |
|
LOP PAL SINGH Vs. STATE OF U P
|
September 9, 2011 |
|
LORD KRISHNA SUGAR MILLS LTD Vs. STATE OF U P
|
July 5, 2011 |
|
LT COL RANJODH SINGH Vs. UNION OF INDIA
|
July 5, 2011 |
|
LT. COL RANJODH SINGH Vs. UNION OF INDIA (UOI) THROUGH SECY. MINISTRY OF DEFENCE
|
May 25, 2011 |
|
LUHETA URJA KENDRA Vs. UNION OF INDIA
|
May 13, 2011 |
|
LUKHMI CHAND Vs. STATE OF U P
|
November 24, 2011 |
|
LUMBA AUTO TRADERS Vs. VIJAY KUMAR JAIN
|
February 9, 2011 |
|
M D OVERSEAS LIMITED Vs. DIRECTOR GENERAL OF INCOME TAX
|
February 4, 2011 |
|
M ISMAIL FARUQUI Vs. NIRMOHI AKHARA AYODHYA DISTRICT FAIZABAD
|
March 11, 2011 |
|
M L DAR Vs. VIKRAM SINGH
|
January 20, 2011 |
|
M S HASAN Vs. STATE OF U P
|
March 8, 2011 |
|
M. TIWARI Vs. P. AUTHORITY AND ORS.
|
February 25, 2011 |
|
M.D.U.P.S.I.D.C. LTD. Vs. VIDYA SAGAR AND ORS.
|
April 4, 2011 |
|
M.Ismail Faruqui. Vs. Nirmohi Akhara, Ayodhya, District Faizabad
|
March 11, 2011 |
|
M.M. KHURANA Vs. ESTATE OFFICER CANTONMENT BOARD AND ORS.
|
April 8, 2011 |
|
M.R. ASSOCIATES Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 17, 2011 |
|
M/S ADITYA BIRLA CHEMICALS (INDIA) LIMITED Vs. STATE OF U.P. & OTHERS
|
December 22, 2011 |
|
M/S AMAN TRADERS SINGH DHARAM KANTA DURGAPUR ROAD Vs. STATE OF U.P. THR.PRIN.SECY.FOREST BHAWAN LKO.THR ITS CHIEF
|
November 25, 2011 |
|
M/S DISTRICT COOPERATIVE BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 11, 2011 |
|
M/S GHAZIPUR KISAN GHAR Vs. COMMISSIONER OF INCOME TAX & ANOTHER
|
December 7, 2011 |
|
M/S INDIA PAINT HOUSE AND ANR. Vs. ADDITIONAL DISTRICT MAGISTRATE AND OTHERS
|
December 23, 2011 |
|
M/S KHANNA COIR PRODUCTS LIMITED AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
|
October 21, 2011 |
|
M/S POWER GRID CORPORATION OF INDIA LTD. Vs. STATE OF U.P. THRO.COLLECTOR AND OTHERS
|
November 22, 2011 |
|
M/S PRADISE PLASTICS ENTERPRISES, M.K. GOEL Vs. DY. LABOUR COMMISSIONER, LOHIYA NAGAR, GHAZIABAD AND ORS.
|
November 21, 2011 |
|
M/S R.S. TRANSPORT AND SUPPLIERS Vs. STATE OF U.P. AND OTHERS
|
December 20, 2011 |
|
M/S RANA GIRDERS LTD THROUGH ITS DIRECTOR ZAKIR ALI RANA Vs. UNION OF INDIA AND OTHERS
|
November 25, 2011 |
|
M/S RICOH INDIA LTD. THRU. ITS SENIOR FINANCE EXECUTIVE Vs. COMMERCIAL TAX TRIBUNAL BENCH-2 COMMERCIAL TAX AND 3 ORS.
|
November 3, 2011 |
|
M/S SHYAM TRADERS THRU. ITS PROPRIETOR SANJEEV MISRA Vs. COMMISSIONER OF COMMERCIAL TAX U.P. & 3 ORS.
|
November 4, 2011 |
|
M/S UNITED TRADERS 34/78, BLOCK-4, GOVIND NAGAR, KANPUR THROUGH ITS AUTHORIZED SIGNATORY Vs. COMMISSIONER OF COMMERCIAL TAXES, U.P. LUCKNOW
|
December 8, 2011 |
|
M/S. BATA INDIA LTD. Vs. A.D.M. (CIVIL SUPPLIES)/R.C. AND E.O. AND ANR.
|
July 20, 2011 |
|
M/S. SECURITY PRINTERS OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 19, 2011 |
|
MAA DURGA ENTERPRISES THROUGH ITS PARTNER Vs. U P POWER CORPORATION LTD THROUGH ITS CHAIRMAN LUCKNOW
|
April 7, 2011 |
|
MAA SHAKUM BHARI SYNTHETIC LTD Vs. CANARA BANK
|
June 14, 2011 |
|
MAAN SINGH Vs. STATE OF U.P.
|
August 3, 2011 |
|
MADAN GOPAL Vs. STATE OF U P AND ANOTHER
|
September 9, 2011 |
|
MADAN LAL (SINCE DECEASED) THROUGH HIS HEIRS AND LRS. Vs. STATE OF U.P. AND OTHERS
|
September 12, 2011 |
|
MADAN LAL SAHU Vs. STATE OF U P
|
July 18, 2011 |
|
MADAN MOHAN CHAUDHARY Vs. STATE
|
June 6, 2011 |
|
MADAN MOHAN SHARMA Vs. S.D.M. JASRANA AND ORS.
|
February 15, 2011 |
|
MADAN UPADHYAY AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 13, 2011 |
|
MADARSA RIJVIYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
February 15, 2011 |
|
MADHU Vs. COLLECTOR/DISTRICT D D C GAUTAM BUDDH NAGAR
|
March 23, 2011 |
|
MADHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 8, 2011 |
|
Madhu and another Vs. Collector/District D.D.C., Gautam Buddh Nagar and others
|
March 23, 2011 |
|
MADHU SHANKAR Vs. STATE OF U P
|
March 1, 2011 |
|
MADHUBALA AGRAWAL Vs. STATE
|
December 9, 2011 |
|
MADHUKAR SARAN Vs. STATE OF U.P. AND ORS.
|
September 23, 2011 |
|
MADHULIKA PATHAK Vs. STATE OF U P
|
January 29, 2011 |
|
MADHURI DEVI Vs. BOARD OF REVENUE
|
August 4, 2011 |
|
MADHURI SINGH Vs. UNION OF INDIA
|
January 3, 2011 |
|
MADHURI TIWARI AND ANR. Vs. STATE OF U.P. AND OTHERS
|
October 17, 2011 |
|
MADHUSUDAN KANODIA Vs. NEEL MANI KANODIA
|
January 10, 2011 |
|
MADHVENDRA SINGH Vs. STATE OF U P
|
August 2, 2011 |
|
MAFATLAL INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
April 8, 2011 |
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MAHABIR Vs. STATE OF U P
|
July 7, 2011 |
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MAHABIR RICE MILLS Vs. STATE OF U.P. AND ORS.
|
March 30, 2011 |
|
MAHABIR SINGH Vs. STATE OF U P
|
November 17, 2011 |
|
MAHADEV Vs. STATE
|
February 17, 2011 |
|
MAHADEV Vs. STATE OF U.P., THRU. PRIN. SECY., REVENUE AND OTHERS
|
December 20, 2011 |
|
MAHAJEET Vs. STATE
|
April 18, 2011 |
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MAHANT UMA SHANKAR DAS CHELA LATE MAHANT JAGAT NARAIN DAS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 4 AND ANR.
|
April 29, 2011 |
|
Maharaj Kumar Mohammad Amir Ali Khan Vs. State of U.P.and another
|
February 7, 2011 |
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MAHARANI DEEN BIND Vs. STATE OF U P
|
November 30, 2011 |
|
MAHARANI LAKSHMI BAI MEDICAL COLLEGE Vs. INDRA PAL SHUKLA
|
March 31, 2011 |
|
MAHARSHI DAYANAND HIGH SCHOOL JAUNPUR Vs. COLLECTOR/DISTRICT D D C JAUNPUR
|
April 7, 2011 |
|
MAHAVEER SINGH S/O LATE KHEM KARAN SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. NAGAR VIKAS LKO. & ORS.
|
November 25, 2011 |
|
MAHBULLAH Vs. STATE OF U P THROUGH COLLECTOR MAHARAJGANJ
|
December 14, 2011 |
|
MAHENDRA Vs. STATE OF U.P. AND ORS.
|
January 28, 2011 |
|
MAHENDRA Vs. STATE OF U.P.
|
April 8, 2011 |
|
MAHENDRA GAUTAM Vs. STATE OF U P AND ORS
|
April 21, 2011 |
|
MAHENDRA KUMAR Vs. STATE OF U.P. AND OTHERS
|
December 23, 2011 |
|
MAHENDRA NATH SINGH Vs. JOINT DIRECTOR CHILD DISEASE MEDICAL HEALTH AND FAMILY WELFARE U P
|
February 2, 2011 |
|
MAHENDRA PAL SHARMA Vs. IXTH ADDL DISTRICT JUDGE
|
April 5, 2011 |
|
MAHENDRA PAL SINGH Vs. STATE OF U.P. THROUGH SECY. DEPT. OF COOPERATIVE
|
January 21, 2011 |
|
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
April 11, 2011 |
|
MAHENDRA PRAKASH DAGA AND OTHERS Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
September 29, 2011 |
|
MAHENDRA PRATAP SINGH Vs. STATE
|
March 28, 2011 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
|
December 23, 2011 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
May 9, 2011 |
|
MAHENDRA PRATAP SINGH AND 7 ORS. Vs. STATE OF U.P. THROUGH SECY. GOVT. OF U.P. PANCHAYAT RAJ GOVT.
|
September 22, 2011 |
|
MAHENDRA SINGH Vs. PUSHPA DEVI
|
March 17, 2011 |
|
MAHENDRA SINGH Vs. SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
|
November 14, 2011 |
|
Mahendra Singh and another Vs. State of U.P.and another
|
April 11, 2011 |
|
MAHENDRA VERMA Vs. STATE
|
September 9, 2011 |
|
MAHENDRA VERMA Vs. STATE OF U P
|
February 9, 2011 |
|
MAHENDRA YADAV Vs. STATE OF U P
|
November 17, 2011 |
|
MAHESH Vs. STATE OF U.P.
|
September 22, 2011 |
|
MAHESH BABU Vs. STATE OF U P
|
July 8, 2011 |
|
MAHESH CHAND GUPTA & OTHERS Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL & OTHERS
|
November 2, 2011 |
|
MAHESH CHANDRA Vs. CHHADAMI LAL JAIN TRUST FIROZABAD
|
May 4, 2011 |
|
MAHESH CHANDRA Vs. PIYUSH KUMAR AGRAWAL
|
December 14, 2011 |
|
MAHESH CHANDRA AGARWAL Vs. ADDITIONAL DISTRICT JUDGE FAIZABAD
|
February 2, 2011 |
|
MAHESH CHANDRA GAUTAM Vs. STATE
|
February 7, 2011 |
|
MAHESH CHANDRA MAHAJAN Vs. HARISH CHANDRA NAGARIA
|
July 25, 2011 |
|
MAHESH CHANDRA SHARMA Vs. STATE OF U.P. AND ORS.
|
January 3, 2011 |
|
MAHESH CHANDRA TIWARI Vs. K S DIXIT
|
April 20, 2011 |
|
MAHESH KUMAR Vs. STATE OF U.P. AND ORS.
|
May 13, 2011 |
|
MAHESH KUMAR Vs. U P POWER CORPORATION LTD
|
July 22, 2011 |
|
MAHESH KUMAR Vs. STATE OF U P
|
August 30, 2011 |
|
MAHESH KUMAR BIDUWA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 14, 2011 |
|
MAHESH KUMAR GUPTA Vs. STATE OF UTTAR PRADESH THROUGH CBI SCB DELHI
|
December 21, 2011 |
|
MAHESH KUMAR GUPTA Vs. LABOUR COURT
|
January 19, 2011 |
|
MAHESH KUMAR VERMA Vs. STATE
|
February 1, 2011 |
|
MAHESH NARAIN GUPTA Vs. STATE OF U P
|
April 21, 2011 |
|
MAHESH PAL SINGH Vs. STATE OF U P
|
August 10, 2011 |
|
MAHESH PRASAD GUPTA Vs. ARUN KUMAR JAISWAL
|
March 8, 2011 |
|
MAHESH PRASAD VERMA Vs. HARE KRISHNA
|
April 15, 2011 |
|
MAHIPAL SINGH Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
|
March 10, 2011 |
|
MAHIPAL SINGH, PRESIDENT AKHIL BHARTIYA GURJAR V.P. SABHA Vs. MOHAKAN SINGH AND ORS.
|
February 10, 2011 |
|
MAHMOOD Vs. STATE OF U P
|
February 14, 2011 |
|
MAHMOOD ALAM Vs. KAMTA
|
March 24, 2011 |
|
MAHRUNNISHA Vs. DISTRICT JUDGE
|
November 15, 2011 |
|
MAHTU NISHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR
|
May 5, 2011 |
|
MAIDAN SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL AND OTHERS
|
November 14, 2011 |
|
MAITHALI SHARAN SINGH Vs. STATE OF U P
|
December 13, 2011 |
|
MAJOR ANIL KUMAR I.C. Vs. UNION OF INDIA AND ORS.
|
January 20, 2011 |
|
MAJOR JAI RAM SINGH (RETD.) Vs. STATE OF U.P. THRU PRIN. SECY. FINANCE AND 2 ORS.
|
May 18, 2011 |
|
MAJOR SINGH Vs. STATE
|
December 15, 2011 |
|
MAKHAN KANT SHARMA Vs. UNION OF INDIA
|
January 10, 2011 |
|
MAKHAN LAL Vs. STATE OF U.P.
|
April 11, 2011 |
|
MAKIDUNNISHA Vs. STATE
|
April 22, 2011 |
|
MALA DEVI Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW BENCH
|
May 30, 2011 |
|
MALAVIKA SINGH AND ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY
|
March 1, 2011 |
|
MALIKHAN SINGH Vs. STATE OF U P
|
December 2, 2011 |
|
MALKHAN SINGH Vs. STATE OF U.P.
|
September 15, 2011 |
|
MALLAN Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 7, 2011 |
|
MALTI DEVI Vs. ADDITIONAL DISTRICT JUDGE CT. NO. 7 AND ORS.
|
September 2, 2011 |
|
MALVIKA SHEKHAR Vs. DIRECTOR HIGHER EDUCATION ALLAHABAD
|
April 11, 2011 |
|
MAMTA BHARTI Vs. STATE OF U.P. AND ORS.
|
April 27, 2011 |
|
MAMTA MISHRA Vs. VICE CHANCELLOR CH CHARAN SINGH
|
January 27, 2011 |
|
MAMTA MISHRA AND ANR. Vs. STATE OF U.P. AND ORS.
|
January 19, 2011 |
|
MAN ALI Vs. AKHIL BHARAT MANAV SANSTHAN MANDAL ANAND NIKETAN
|
February 1, 2011 |
|
MAN MOHAN SINGH JAGGI Vs. FOOD CORPORATION OF INDIA
|
July 15, 2011 |
|
MAN SINGH Vs. STATE OF U.P. AND ORS.
|
April 20, 2011 |
|
MANAGER A.A. RAINI Vs. STATE OF U.P. THRU' PRIN. MIN. OF WELFARE
|
February 1, 2011 |
|
MANAGING DIRECTOR Vs. HAR PRASAD PATHAK
|
March 3, 2011 |
|
MANAGING DIRECTOR PRADESHIK COOPERATIVE DAIRY FEDERATION LTD Vs. PRESIDING OFFICER
|
April 6, 2011 |
|
MANAGING DIRECTOR U P S R T C Vs. HAR PRASAD PATHAK
|
May 3, 2011 |
|
MANAGING DIRECTOR U P STATE HANDLOOM CORPORATION LTD Vs. ASHOK KUMAR PANDEY
|
January 29, 2011 |
|
MANAGING DIRECTOR U.P. STATE INDUSTRIAL DEVELOPMENT AND ORS. Vs. DARSHAN SINGH
|
April 6, 2011 |
|
MANAGING DIRECTOR, U.P.S.I.D.C. LTD. Vs. KALLU
|
March 30, 2011 |
|
MANDHATA SHARM Vs. STATE OF U P
|
September 14, 2011 |
|
MANGAL DAS Vs. STATE OF U.P. AND ORS.
|
April 21, 2011 |
|
MANGAL SEN AND ORS. Vs. STATE OF U.P. THRU D.M. AND ORS.
|
May 27, 2011 |
|
MANGALSEN Vs. STATE OF U P
|
February 15, 2011 |
|
MANGAROO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 8, 2011 |
|
MANGROO AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 13, 2011 |
|
MANGROO RAM CHAMAAR Vs. STATE OF U P
|
May 16, 2011 |
|
MANISH Vs. STATE OF U.P.
|
September 21, 2011 |
|
MANISH GUPTA Vs. STATE OF U P
|
November 21, 2011 |
|
MANISH JAIN Vs. STATE OF U P
|
April 25, 2011 |
|
MANISH KUMAR Vs. STATE OF U.P. THRU. PRIN. SECY. HOME AND ORS.
|
February 10, 2011 |
|
MANISH KUMAR MUSADDI Vs. STATE OF U P
|
February 14, 2011 |
|
MANISH KUMAR RAI Vs. VIVEK KUMAR RAI
|
September 27, 2011 |
|
MANISH KUMAR SINGH Vs. UNION OF INDIA AND ORS
|
October 13, 2011 |
|
MANISH KUMAR SRIVASTAVA Vs. STATE OF U P
|
July 19, 2011 |
|
MANISH KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 10, 2011 |
|
MANISH PRAKASH GUPTA Vs. CIT
|
December 15, 2011 |
|
MANISH SHUKLA Vs. STATE OF U P
|
December 13, 2011 |
|
MANISH SINGH Vs. STATE
|
September 14, 2011 |
|
MANISH SINHA Vs. THE STATE OF U.P THRU PRINCIPAL SECY., HOME DEPTT., AND ORS.
|
December 21, 2011 |
|
MANISH TYAGI Vs. STATE OF U P
|
September 12, 2011 |
|
MANJU DEVI Vs. STATE OF U P
|
August 24, 2011 |
|
MANJU DEVI Vs. STATE OF U P
|
January 18, 2011 |
|
MANJU SINGH D/O. VIJAY SINGH W/O. SANJAY SINGH Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 15, 2011 |
|
MANMOHAN SHARMA Vs. DISTRICT MAGISTRATE GHAZIABAD
|
July 21, 2011 |
|
MANOHAR AND ORS. Vs. STATE OF U.P.
|
April 11, 2011 |
|
MANOHAR LAL HIRA LAL LTD. THRU' M.D. MANVENDRA GOEL Vs. STATE OF U.P.
|
January 18, 2011 |
|
MANOJ AND ANOTHER Vs. STATE OF U P
|
July 20, 2011 |
|
MANOJ DALMIA Vs. STATE OF U P
|
September 27, 2011 |
|
MANOJ KUMAR Vs. STATE OF U P
|
September 2, 2011 |
|
MANOJ KUMAR Vs. DISTRICT JUDGE JAUNPUR
|
July 26, 2011 |
|
MANOJ KUMAR ALIAS BHIM Vs. STATE OF U P
|
August 4, 2011 |
|
MANOJ KUMAR GUPTA Vs. UNION OF INDIA
|
November 25, 2011 |
|
MANOJ KUMAR GUPTA Vs. ADDL AND DISTRICT & SESSION JUDGE COURT NO 9 LUCKNOW
|
October 17, 2011 |
|
MANOJ KUMAR PANDEY Vs. STATE
|
February 4, 2011 |
|
MANOJ KUMAR PANDEY Vs. THE STATE OF U.P. THRU. SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
MANOJ KUMAR PANDEY Vs. STATE OF U P
|
January 18, 2011 |
|
MANOJ KUMAR PATHAK AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 10, 2011 |
|
MANOJ KUMAR RAI Vs. STATE OF U.P. AND OTHERS
|
November 25, 2011 |
|
MANOJ KUMAR SHARMA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL
|
October 20, 2011 |
|
MANOJ KUMAR SHUKLA Vs. USMAN NAQVI
|
July 11, 2011 |
|
MANOJ KUMAR TIWARI Vs. STATE OF U.P. AND ANR.
|
February 11, 2011 |
|
MANOJ KUMAR TIWARI Vs. UNITED INDIA INSURANCE CO LTD
|
July 27, 2011 |
|
MANOJ PATEL AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
July 15, 2011 |
|
MANORMA TIWARI Vs. STATE
|
May 24, 2011 |
|
MANSA TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 8, 2011 |
|
MANSHA DEVI MISHRA Vs. STATE OF U P
|
December 9, 2011 |
|
MANVENDRA KUMAR CHATTERJEE Vs. SHAILENDRA KUMAR JAIN
|
May 27, 2011 |
|
MAQSOODAN Vs. COLLECTOR/DISTRICT D D C JAUNPUR
|
April 7, 2011 |
|
MARBLE ART Vs. UNION OF INDIA (UOI)
|
February 28, 2011 |
|
MARGOOB AHMAD LARI Vs. STATE OF U P
|
September 30, 2011 |
|
MARWA CEMENT INDIA (P) LTD. Vs. CESTAT
|
April 8, 2011 |
|
MASCOT FOOTCARE Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
September 8, 2011 |
|
MASTER SHOBHIT Vs. STATE OF U P
|
September 9, 2011 |
|
MATADIN ALIAS MATA PRASAD Vs. STATE OF U P
|
December 2, 2011 |
|
MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE
|
January 14, 2011 |
|
MAUJOOD AHMAD SIDDIQUI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 18, 2011 |
|
MAULANA AZAD DEGREE COLLEGE Vs. THE STATE OF U.P THRU PRINCIPAL SECY. AND ORS.
|
September 30, 2011 |
|
MAWANA SUGAR WORKS Vs. COMMISSIONER, COMMERCIAL TAX U.P.
|
January 21, 2011 |
|
MAYA DEVI Vs. KAILASH NARAYAN SAXENA
|
August 25, 2011 |
|
MAYA SHARMA Vs. PRADEEP KUMAR GUPTA
|
February 9, 2011 |
|
MAYANK GAUTAM Vs. STATE OF U P
|
November 9, 2011 |
|
MAYANK LAL GOSWAMI Vs. DISTRICT JUDGE AND ORS.
|
April 22, 2011 |
|
MAYAWATI EX CHIEF MINISTER Vs. STATE OF U P
|
March 4, 2011 |
|
MAYFAIR LEATHER EXPORT PVT LTD Vs. UNION OF INDIA
|
May 23, 2011 |
|
MAZHAR @ SONU Vs. STATE OF U.P.
|
April 22, 2011 |
|
MC DOWELL COMPANY L T D Vs. STATE OF U P
|
October 14, 2011 |
|
MEENA Vs. STATE OF U P
|
September 28, 2011 |
|
MEENA Vs. STATE
|
December 22, 2011 |
|
MEENA & ANOTHER Vs. STATE OF U P & ANOTHER
|
October 12, 2011 |
|
MEENA GROVER Vs. RAJ KUMAR MEHROTRA
|
April 29, 2011 |
|
MEERA DEVI AND ORS. Vs. ASHA DEVI AND ORS.
|
April 21, 2011 |
|
MEERA SHUKLA, W/O. NAAK CHED AND ANR. Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. AND ORS.
|
September 27, 2011 |
|
MEERA TRIPATHI Vs. STATE OF U P
|
February 24, 2011 |
|
MEERAJ BEG Vs. STATE OF U P
|
February 28, 2011 |
|
MEERUT DEVELOPMENT AUTHORITY Vs. LABOUR COURT SAHARANPUR
|
July 20, 2011 |
|
MEHARWAN SINGH Vs. PAURI GARHWAL
|
March 1, 2011 |
|
MEHDI UL HASAN ABADI Vs. STATE OF U P
|
February 1, 2011 |
|
Mehdi-Ul-Hasan Abadi and Others Vs. State of U.P. and Others
|
February 1, 2011 |
|
MEHI LAL Vs. STATE OF U P
|
January 5, 2011 |
|
MEHRAJ UDDIN Vs. STATE OF U P
|
May 26, 2011 |
|
Meraj Beg and Others Vs. State of U.P.and Another
|
February 28, 2011 |
|
MERAJ UDDIN Vs. STATE OF U.P. AND OTHERS
|
April 18, 2011 |
|
METRO CASH AND CARRY INDIA PRIVATE LTD Vs. STATE OF U P
|
February 21, 2011 |
|
MEWA LAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
March 31, 2011 |
|
MEWALAL Vs. STATE OF U P
|
April 7, 2011 |
|
MEYDHA MERITORIOUS EDUCATION FOR YOUTHS DEVELOPMENT AND HUMANE ACTIVITIES Vs. STATE OF U P
|
August 29, 2011 |
|
MIRZA AHTAR BEG Vs. SHRI NARENDRA BHUSHAN AND ANR.
|
March 1, 2011 |
|
MISBAHUL NAZAR Vs. STATE OF U P AND ORS
|
October 21, 2011 |
|
MITHAI LAL Vs. STATE OF U P
|
November 11, 2011 |
|
MITHAL LAL YADAV Vs. STATE OF U.P. AND ANR.
|
April 6, 2011 |
|
MITHILESH KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
April 4, 2011 |
|
MITHLESH KUMARI Vs. STATE OF U P
|
November 16, 2011 |
|
MITSUI KENSETSU INDIA PVT. LTD. Vs. COMMISSIONER OF TRADE TAX U.P. LUCKNOW
|
September 7, 2011 |
|
MITTHOO YADAV Vs. DURJAN YADAV
|
April 21, 2011 |
|
MOBEEN AHMAD Vs. SMT. SARWARI BEGAM
|
December 23, 2011 |
|
MODEL INTERMEDIATE COLLAGE Vs. PRESCRIBED AUTHORITY
|
August 19, 2011 |
|
MODERN RICE MILL Vs. MVVNL AND ANR.
|
September 15, 2011 |
|
MODERN RICE MILLS Vs. MADHYANCHAL VIDYUT VITRAN NIGAM LTD
|
October 19, 2011 |
|
MODERN TIMES INDUSTRIES Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
August 2, 2011 |
|
MODI INDUSTRIES LTD. Vs. STATE OF U.P. AND OTHERS
|
February 11, 2011 |
|
MODIPON FIBRE CO A DIVISION OF MODIPON LTD MODINAGAR GHAZIABAD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 12, 2011 |
|
MOH IBRAHIM Vs. STATE
|
May 6, 2011 |
|
MOH. IDRIESH Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
Moh.Ibrahim and another Vs. State of U.P.
|
May 6, 2011 |
|
MOHAMMAD AAVED Vs. STATE
|
February 25, 2011 |
|
MOHAMMAD ABDUL Vs. STATE OF U.P. & OTHERS
|
December 22, 2011 |
|
MOHAMMAD ANISH Vs. ABDUL ZABBAR
|
July 12, 2011 |
|
MOHAMMAD ASHRAF KHAN Vs. U P SUNNI CENTRAL WAQF BOARD LUCKNOW
|
February 22, 2011 |
|
MOHAMMAD ASLAM KHAN S/O MOHAMMAD ALI AND ORS. Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY HOME AND ORS.
|
June 15, 2011 |
|
MOHAMMAD ATEEQUE SIDDIQUI Vs. STATE OF U P
|
May 5, 2011 |
|
MOHAMMAD FIROZ KHAN Vs. STATE OF U.P. THRU SECRETARY AND ORS.
|
January 24, 2011 |
|
MOHAMMAD GUFRAN Vs. RUKAIYA BANO
|
November 8, 2011 |
|
MOHAMMAD HANIF Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 14, 2011 |
|
MOHAMMAD HANIF @ CHEEM Vs. MOHAMMAD IDRIS
|
October 17, 2011 |
|
MOHAMMAD HARUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 13, 2011 |
|
MOHAMMAD IDRISH Vs. STATE
|
April 27, 2011 |
|
MOHAMMAD IQBAL Vs. STATE OF U.P.
|
September 1, 2011 |
|
MOHAMMAD KAMARAN AHAMAD Vs. STATE OF U P
|
September 30, 2011 |
|
MOHAMMAD MAROOF Vs. STATE OF U P
|
May 26, 2011 |
|
MOHAMMAD MUSHID Vs. STATE
|
December 23, 2011 |
|
MOHAMMAD QAMAR Vs. SHAMSHADI BEGUM
|
November 1, 2011 |
|
MOHAMMAD QASIM Vs. STATE OF U P
|
January 28, 2011 |
|
MOHAMMAD QASIM Vs. UNION OF INDIA
|
December 1, 2011 |
|
MOHAMMAD RAFI Vs. STATE OF U P
|
January 19, 2011 |
|
MOHAMMAD RAFIQ Vs. BOARD OF REVENUE
|
December 19, 2011 |
|
MOHAMMAD RAMJAN ANSARI Vs. STATE OF U P
|
April 27, 2011 |
|
MOHAMMAD RASHEED Vs. STATE
|
January 25, 2011 |
|
MOHAMMAD SALEEM AND ORS. Vs. STATE OF U.P.
|
April 15, 2011 |
|
MOHAMMAD SHAMSHUL HASAN KHAN Vs. STATE OF U.P.
|
March 8, 2011 |
|
MOHAMMAD SHARIF Vs. SATE OF U P
|
September 22, 2011 |
|
MOHAMMAD SHUJAUDDIN Vs. STATE OF U.P. AND ORS.
|
January 20, 2011 |
|
MOHAMMAD WAKI KHAN Vs. LAXMI NARAIN GUPTA
|
November 14, 2011 |
|
MOHAMMAD WAKI KHAN Vs. LAXMI NARAIN GUPTA
|
July 14, 2011 |
|
MOHAMMAD YASEEN Vs. BOARD OF REVENUE U P
|
September 30, 2011 |
|
MOHAMMAD YASHIN ALIAS JAGDISH Vs. STATE
|
September 28, 2011 |
|
MOHAMMAD YUSUF Vs. STATE OF U P
|
October 21, 2011 |
|
MOHAN AND OTHERS Vs. STATE OF U P AND OTHERS
|
December 12, 2011 |
|
MOHAN BABU SONI S/O HARI OM SONI Vs. STATE OF U.P. THROUGH PRIN. SECY. GRAM VIKAS LKO. & ORS.
|
November 25, 2011 |
|
MOHAN KUSHWAHA Vs. GHANSHYAM
|
September 22, 2011 |
|
MOHAN LAL Vs. STATE
|
April 1, 2011 |
|
MOHAN LAL AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE SITAPUR
|
April 26, 2011 |
|
MOHAN LAL SHUKLA Vs. STATE OF U.P. THR. PRIN SECY SECOND EDUCATION SHASAN LKO.
|
November 1, 2011 |
|
MOHAN PRASAD PATHAK Vs. BANARAS HINDU UNIVERSITY
|
January 24, 2011 |
|
MOHAR SINGH Vs. STATE OF U.P.
|
September 6, 2011 |
|
MOHD ABBAS Vs. EJAZAN
|
July 15, 2011 |
|
MOHD ACHCHEY KHAN Vs. DISTRICT MAGISTRATE/UPPER SURVEY COMMISSIONER WAKF
|
May 31, 2011 |
|
MOHD ANIS Vs. MOHD YUNUS
|
April 29, 2011 |
|
MOHD ARIF Vs. STATE OF U P
|
February 22, 2011 |
|
MOHD ASHRAF ALI AND OTHERS Vs. STATE OF U P & ANOTHER
|
December 5, 2011 |
|
MOHD ASLAM Vs. IVTH A D J BARABANKI
|
March 15, 2011 |
|
MOHD FAROOKH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 21, 2011 |
|
MOHD HAROON AND ANR Vs. STATE OF U P AND ORS
|
August 1, 2011 |
|
MOHD HUSAIN BEG ALIAS RAJJAN Vs. PRESCRIBED AUTHORITY RAEBARELI/ADDL CIVIL JUDGE J D
|
May 25, 2011 |
|
MOHD IRFAN Vs. MOHD GULFAM MANSOORI
|
November 25, 2011 |
|
MOHD IRFAN Vs. STATE OF U P
|
October 21, 2011 |
|
MOHD ISHAHAQ KHAN Vs. SAFAT HUSSAIN ALIAS CHHANGU
|
September 9, 2011 |
|
MOHD JAVED KHAN Vs. STATE OF U P
|
November 1, 2011 |
|
MOHD JAVED KHAN Vs. STATE OF U P AND ANOTHER
|
October 19, 2011 |
|
MOHD JUMAI Vs. STATE OF U P
|
April 16, 2011 |
|
MOHD KAUSAR JAH Vs. UNION OF INDIA
|
April 29, 2011 |
|
MOHD KAYUM Vs. STATE
|
August 4, 2011 |
|
MOHD NAIME Vs. KAMLA DEVI
|
April 20, 2011 |
|
MOHD NAIME Vs. MOHD TALIB
|
January 3, 2011 |
|
MOHD NAVI Vs. STATE OF U P
|
April 8, 2011 |
|
MOHD RAFIQUE Vs. ADDL COMMISSIONER
|
July 28, 2011 |
|
MOHD RAGHIB Vs. MAHMOOD ALAM
|
March 9, 2011 |
|
MOHD RAPHEEQ Vs. DY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR
|
March 15, 2011 |
|
MOHD RASHID Vs. STATE OF U P AND OTHERS
|
October 21, 2011 |
|
MOHD RIYAZ Vs. STATE
|
August 16, 2011 |
|
MOHD SAHEEM Vs. DISTRICT MAGISTRATE KUSHI NAGAR
|
May 24, 2011 |
|
MOHD SALIM SIDDIQUI Vs. STATE OF U P
|
February 25, 2011 |
|
MOHD SALMAN Vs. STATE BANK OF INDIA
|
April 5, 2011 |
|
MOHD SAYEED Vs. STATE
|
March 24, 2011 |
|
MOHD SHABBIR Vs. UNION OF INDIA
|
March 9, 2011 |
|
MOHD SHAFIQ Vs. ASSTT DIRECTOR OF CONSOLIDATION
|
September 23, 2011 |
|
MOHD SHAMIM Vs. STATE OF U P
|
January 27, 2011 |
|
MOHD UMAR Vs. STATE OF U P
|
January 24, 2011 |
|
MOHD USMAN Vs. SATYAWAN
|
February 25, 2011 |
|
MOHD ZAFAR KHAN Vs. DISTRICT JUDGE HARDOI
|
May 5, 2011 |
|
MOHD ZAKIR HUSAIN ANSARI Vs. STATE OF U P
|
January 12, 2011 |
|
MOHD. AKRAM Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE, RAEBAREILLY
|
January 28, 2011 |
|
MOHD. ARIF AND ANOTHER Vs. ALLAHABAD BANK THRU ITS G.M. AND ANOTHER
|
October 31, 2011 |
|
MOHD. ATHAR KHAN Vs. STATE BANK OF INDIA AND ANOTHER
|
November 9, 2011 |
|
MOHD. FAROOQ Vs. STATE OF U.P.
|
December 19, 2011 |
|
MOHD. JAMEEL KHAN Vs. STATE OF UTTAR PRADESH AND ORS.
|
April 22, 2011 |
|
MOHD. MAJEED ANSARI Vs. THE STATE OF U.P. AND ANOTHER
|
November 24, 2011 |
|
MOHD. NAEEM Vs. STATE OF U.P.
|
October 17, 2011 |
|
MOHD. NASEEM KHAN Vs. STATE OF U.P. & OTHERS
|
November 8, 2011 |
|
MOHD. RAIS Vs. STATE OF U.P.
|
April 29, 2011 |
|
MOHD. RASHID AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 16, 2011 |
|
MOHD. SHABBIR CHOUDHRI Vs. STATE OF U.P. THROUGH SECY. HOME LKO. AND ORS.
|
December 5, 2011 |
|
MOHD. SHAKIR ALI Vs. STATE OF U.P. THROUGH PRN. SECY. REGISTRATION AND 3 ORS.
|
September 28, 2011 |
|
MOHD. TAHA Vs. STATE OF U.P.
|
February 10, 2011 |
|
MOHD. TAIYAB AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 26, 2011 |
|
MOHD. UMAR Vs. STATE OF U.P.
|
October 31, 2011 |
|
MOHD. YAMIN Vs. STATE OF U.P. AND ORS.
|
June 10, 2011 |
|
MOHD. YASIR Vs. STATE OF U.P. & ANOTHER
|
October 18, 2011 |
|
Mohd.Irfan Vs. Mohd.Gulfam Mansoori and another
|
November 25, 2011 |
|
Mohd.Kayum Vs. State of U.P.and Others
|
August 4, 2011 |
|
Mohd.Raghib Vs. Mahmood Alam and others
|
March 9, 2011 |
|
Mohd.Riyaz and another Vs. State of U.P.and others
|
August 16, 2011 |
|
Mohd.Salman Vs. State Bank of India and Another
|
April 5, 2011 |
|
Mohd.Sayeed Vs. State of U.P.and others
|
March 24, 2011 |
|
MOHISIN ALI S/O MAZID ALI Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
|
November 28, 2011 |
|
MOHIT Vs. STATE
|
September 21, 2011 |
|
MOHIT PAPER MILLS LTD Vs. P V V N L
|
October 14, 2011 |
|
MOHIT PAPER MILLS LTD. AND ANR. Vs. PVVNL AND ORS.
|
September 15, 2011 |
|
MOHSIN AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 14, 2011 |
|
MOKARRAM ALI Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
|
September 16, 2011 |
|
MONU ALIAS MONI ALIAS RAHUL ALIAS ROHIT Vs. STATE OF U P
|
May 24, 2011 |
|
MOOL CHAND Vs. COMMISSIONER MEERUT DIVISION
|
March 15, 2011 |
|
MOOL CHANDRA SHARMA AND ANR. Vs. STATE OF U.P.
|
September 6, 2011 |
|
MOOLCHAND PRAKASH CHANDRA BIDIWALE Vs. ALAKH KUMAR GHOSH
|
April 19, 2011 |
|
MORADABAD DEVELOPMENT AUTHORITY THR. ITS VICE CHAIRMAN Vs. SHRI ARIVIND KUMAR AND ANOTHER
|
October 31, 2011 |
|
MOTI LAL YADAV Vs. STATE OF U.P. AND ORS.
|
March 31, 2011 |
|
MOTI RAM GUPTA Vs. SRI NIRMAL KUMAR PATNI
|
April 28, 2011 |
|
MOTILAL GOEL Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2011 |
|
MOTIM JAHAN ALIAS MOSIM BEGUM Vs. STATE OF U P AND OTHERS
|
June 17, 2011 |
|
MRITYUNJAI SINGH Vs. STATE OF U P AND ANOTHER
|
July 20, 2011 |
|
MRS. AJMER KAUR AND ORS. Vs. ASSTT. COLLECTOR/SUB-DIVISIONAL OFFICER AND ORS.
|
May 31, 2011 |
|
MRS. KANAK SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
February 23, 2011 |
|
MUKEEM AHMAD Vs. THE STATE OF U.P. THROUGH THE PRINCIPAL SECY. HOME DEPT. AND ORS.
|
January 5, 2011 |
|
MUKESH Vs. STATE OF UTTAR PRADESH
|
October 14, 2011 |
|
MUKESH KUMAR Vs. UPPER COLLECTORAND ORS.
|
September 6, 2011 |
|
MUKESH KUMAR SHARMA Vs. D J GHAZIABAD
|
February 24, 2011 |
|
MUKESH KUMAR SINGH Vs. STATE OF U P
|
August 11, 2011 |
|
MUKESH NUT Vs. STATE OF U P
|
May 13, 2011 |
|
MUKESH SINGH Vs. RAMESH CHAND SOLANKI
|
September 22, 2011 |
|
MUKHIYA Vs. STATE
|
July 6, 2011 |
|
MUKHRAM SINGH AND ANR. Vs. STATE OF U.P.
|
April 7, 2011 |
|
MUKHTIYAR Vs. STATE OF U.P.
|
September 30, 2011 |
|
MUKTESHWAR Vs. PITAMBAR SINGH
|
August 23, 2011 |
|
MUKTI NATH TIWARI Vs. STATE OF U P
|
September 1, 2011 |
|
MUMTAZ AHMAD Vs. STATE
|
May 25, 2011 |
|
MUMTAZ ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
MUMTYAJ AHMED Vs. COLLECTOR
|
April 4, 2011 |
|
MUNEER AHMAD ALIA MARRU Vs. SMT. ZAREENA BEGUM
|
December 7, 2011 |
|
MUNEJ AND ORS. Vs. COMMSSIONER AND ORS.
|
April 8, 2011 |
|
MUNENDRA PAL SINGH Vs. DIRECTOR ADDL DIRECTOR OF EDUCATION
|
May 12, 2011 |
|
MUNESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
February 10, 2011 |
|
MUNESHAR (DEAD BY LRS) AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 18, 2011 |
|
MUNI RAJ S/O JAGRAM Vs. STATE OF U.P. THRO. COLLECTOR BIJNORE
|
November 22, 2011 |
|
MUNISH KOHLI Vs. UNION OF INDIA
|
May 27, 2011 |
|
MUNNA Vs. P.O. AND ORS.
|
March 1, 2011 |
|
MUNNA Vs. STATE
|
May 13, 2011 |
|
MUNNA Vs. STATE OF U P
|
January 29, 2011 |
|
MUNNA SINGH ALIAS SHIVAJI SINGH Vs. STATE OF U P
|
October 11, 2011 |
|
MUNNE S/O ABDUL KAREEM Vs. STATE
|
December 1, 2011 |
|
MUNNI BEGUM Vs. CIVIL JUDGE [J D ] SOUTH SULTANPUR
|
May 17, 2011 |
|
MUNNI BEGUM Vs. STATE OF U P AND ANOTHER
|
July 20, 2011 |
|
MUNNI DEVI AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 13, 2011 |
|
MUNNI LAL Vs. STATE OF U.P.
|
November 16, 2011 |
|
MUNNI LAL Vs. STATE OF U P
|
May 19, 2011 |
|
MUNNILAL Vs. COMMISSIONER, AZAMGARH DIVISION, AZAMGARH
|
July 4, 2011 |
|
MUNNU Vs. STATE OF U P
|
December 15, 2011 |
|
MUNSHI @ RAJESH TIWARI Vs. SHRI MOHAN LAL VISHWAKARMA AND ORS.
|
December 21, 2011 |
|
MUNSHI LAL VERMA Vs. STATE OF U P
|
May 23, 2011 |
|
MUNUWA Vs. STATE OF U P
|
February 18, 2011 |
|
MUNZIR HUSAIN AND ANR. Vs. BANK OF BARAUDA AND ANR.
|
September 19, 2011 |
|
MURARI DUSHADH Vs. DY DIRECTOR OF CONSOLIDATION
|
March 8, 2011 |
|
MURARI LAL AND ANOTHER Vs. STATE OF U P AND OTHERS
|
November 2, 2011 |
|
MURARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 15, 2011 |
|
MUSAFIR YADAV Vs. STATE OF U P
|
July 8, 2011 |
|
MUSHARRAF Vs. STATE OF U P
|
March 24, 2011 |
|
Musharraf Vs. State of U.P.and Others
|
March 25, 2011 |
|
MUSLIM ASSOCIATION THROUGH FINANCE SECRETARY Vs. ANJUMAN ISLAMIYA MUSLIM YATIM KHANA THROUGH SECRETARY
|
December 19, 2011 |
|
MUST RAM Vs. RAM ABHILAKH
|
January 31, 2011 |
|
MUSTAQ QURESHI Vs. THE STATE OF U.P. THRU SECY. AND OTHERS
|
November 11, 2011 |
|
N A ENTERPRISES Vs. UNION OF INDIA
|
February 4, 2011 |
|
N T P C LTD Vs. DISTRICT JUDGE
|
April 25, 2011 |
|
N.K.G. INFRASTRUCTURE LTD. Vs. UNION OF INDIA AND OTHERS
|
August 25, 2011 |
|
NABI AHMAD Vs. STATE OF U P
|
February 4, 2011 |
|
NAEEM AND ANR. Vs. SRI. BISHAN SWAROOP GARG
|
April 29, 2011 |
|
NAFEES Vs. STATE OF U P
|
May 17, 2011 |
|
NAFEES ALIAS BHUREY Vs. STATE OF U P
|
July 6, 2011 |
|
NAFEESA Vs. STATE OF U P
|
September 16, 2011 |
|
NAFISUL HASAN NAQVI Vs. STATE OF U P
|
August 5, 2011 |
|
NAGAR NIGAM Vs. SRI RAJESH KUMAR RAWAT AND ORS.
|
September 23, 2011 |
|
NAGAR NIGAM AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 21, 2011 |
|
NAGAR NIGAM AND ANR. Vs. ADDL. DISTRICT AND SESSION JUDGE AND ORS.
|
April 4, 2011 |
|
NAGAR NIGAM GHAZIABAD Vs. STATE OF U P
|
September 22, 2011 |
|
NAGAR PALIKA PARISHAD Vs. ZAKIR HASAN
|
May 24, 2011 |
|
NAGAR PALIKA PARISHAD Vs. COMMISSIONER MORADABAD DIVISION
|
April 11, 2011 |
|
NAGAR PALIKA PARISHAD Vs. TEHSILDAR, THAKURDWAR, MORADABAD
|
September 21, 2011 |
|
NAGAR PALIKA PARISHAD TEHSILDAR Vs. KHALIL AHMAD
|
September 21, 2011 |
|
NAGAR PALIKA PARISHAD, SWAR, RAMPUR & ANR. Vs. STATE OF U.P. & ORS.
|
November 14, 2011 |
|
NAGAR PALIKA, MAWANA Vs. LABOUR COURT
|
February 24, 2011 |
|
NAGAR PANCHAYAT SAHABAD RAMPUR Vs. CHUNNU KHAN
|
February 22, 2011 |
|
NAGAR SWASHTHYA ADHIKARI NAGAR NIGAM VARANASI Vs. SANJAY KUMAR & OTHERS
|
September 8, 2011 |
|
NAGAR VIKAS SAHKARI BANK LTD Vs. CO OPERATIVE TRIBUNAL U P
|
December 21, 2011 |
|
NAGENDRA BAHADUR SINGH AND ORS. Vs. STATE OF U.P. THRU. PRIN. SECY., HOME (POLICE SERVICES) AND ORS.
|
June 2, 2011 |
|
NAGENDRA KUMAR Vs. STATE OF U P
|
February 11, 2011 |
|
NAGENDRA PAL SINGH Vs. STATE OF U P & OTHERS
|
November 15, 2011 |
|
NAGENDRA SINGH Vs. STATE OF U P AND ORS
|
February 23, 2011 |
|
NAGESH CHANDRA Vs. CHIEF ENGINEER, VIVASTHAN GA WARG AND ORS.
|
January 7, 2011 |
|
NAGESHWAR Vs. STATE
|
February 3, 2011 |
|
NAGINA Vs. STATE OF U P
|
March 15, 2011 |
|
NAGROO RAM Vs. STATE OF U P
|
December 16, 2011 |
|
NAHAR SINGH Vs. STATE OF U.P. AND ANR.
|
April 21, 2011 |
|
NAHAR SINGH AND ANR. Vs. STATE OF U.P.
|
September 23, 2011 |
|
NAINAPATI Vs. STATE OF U P
|
September 26, 2011 |
|
NAJAR AHMED AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 18, 2011 |
|
NAKSHATRA PAL Vs. STATE
|
September 30, 2011 |
|
NAMO NARAYAN UPADHYAYA Vs. STATE OF U.P.
|
February 4, 2011 |
|
NANAK CHAND Vs. STATE
|
July 19, 2011 |
|
NANAK CHANDRA Vs. STATE
|
September 16, 2011 |
|
NAND KISHOR Vs. D.D.C. AND ORS.
|
February 25, 2011 |
|
NAND KISHORE MISHRA Vs. UNION OF INDIA
|
December 20, 2011 |
|
NAND LAL Vs. STATE
|
November 2, 2011 |
|
NAND LAL KESHARI Vs. SHASHI BHUSHAN AGRAWAL & ORS.
|
December 9, 2011 |
|
NAND LAL PATHAK Vs. DISTRICT JUDGE
|
May 24, 2011 |
|
NANDITA AGRAWAL PROPRIETOR Vs. INDIAN OIL CORPORATION LTD
|
July 7, 2011 |
|
NANDLAL Vs. STATE OF UTTAR PRADESH
|
November 2, 2011 |
|
NANDLAL CHANDANI Vs. STATE OF U P
|
February 4, 2011 |
|
NANGEY ANSARI Vs. STATE
|
February 7, 2011 |
|
NANHE LAL Vs. STATE OF U P
|
July 6, 2011 |
|
NANHEY LAL Vs. STATE OF U P & OTHERS
|
September 2, 2011 |
|
NANHU PRASAD YADAV S/O. BUDHRAM YADAV Vs. DISTRICT MAGISTRATE GONDA AND ORS.
|
February 23, 2011 |
|
NANHU SINGH Vs. STATE OF U P
|
March 14, 2011 |
|
NANWA AND ORS. Vs. STATE OF U.P.
|
May 25, 2011 |
|
NAR SINGH Vs. STATE
|
March 3, 2011 |
|
NARAYAN SINGH Vs. STATE
|
January 4, 2011 |
|
NARAYAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION ALIGARH
|
March 17, 2011 |
|
NARAYAN SWAROOP Vs. THE BOARD OF REVENUE, U.P. CAMP AT AGRA & ORS.
|
November 14, 2011 |
|
NARENDRA AGRAWAL Vs. STATE
|
April 4, 2011 |
|
NARENDRA KUMAR PANDEY Vs. STATE BANK OF INDIA
|
September 22, 2011 |
|
NARENDRA MISHRA Vs. STATE OF U.P. AND ORS.
|
May 6, 2011 |
|
NARENDRA PAL SINGH AND ORS. Vs. STATE OF U.P. THRU SECY. AND ORS.
|
September 5, 2011 |
|
NARENDRA PRATAP SINGH Vs. BOARD OF REVENUE
|
February 15, 2011 |
|
NARENDRA SHARMA Vs. CHANCELLOR SARDAR V B PATEL AND UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
March 28, 2011 |
|
NARENDRA SINGH Vs. VII A D J MEERUT
|
February 11, 2011 |
|
NARENDRA SINGH CHAUHAN Vs. STATE OF U.P.
|
August 24, 2011 |
|
NARENDRA SINGH CHAUHAN Vs. BANK OF BARODA
|
April 29, 2011 |
|
NARENDRA SINGH CHAUHAN Vs. STATE OF U.P. & OTHER.
|
March 28, 2011 |
|
NARENDRA SINGH YADAV & OTHERS Vs. STATE OF U P & OTHERS
|
November 15, 2011 |
|
NARESH Vs. STATE OF U P
|
August 26, 2011 |
|
NARESH @ RAJESH AGRAWAL Vs. STATE OF U P AND ANOTHER
|
July 29, 2011 |
|
NARESH CHAND AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE
|
April 20, 2011 |
|
NARESH CHANDRA Vs. UNION OF INDIA
|
February 15, 2011 |
|
NARESH CHANDRA MAHESHWARI Vs. MOHD WASI
|
December 1, 2011 |
|
NARESH GROVER Vs. STATE OF U P
|
August 16, 2011 |
|
NARESH KUMAR Vs. VICE CHANCELLOR CHARAN SINGH
|
December 7, 2011 |
|
NARESH KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
July 22, 2011 |
|
NARESH KUMAR BABBAR Vs. STATE
|
January 21, 2011 |
|
NARESH KUMAR SOLANKI Vs. I O C LTD
|
February 24, 2011 |
|
Naresh; Dev Sharma and others Vs. State of U.P.and others
|
August 26, 2011 |
|
NARSINGH Vs. STATE
|
February 22, 2011 |
|
NARSINGH Vs. STATE OF U.P.
|
March 8, 2011 |
|
NARSINGH Vs. STATE OF U.P.
|
March 3, 2011 |
|
NARSINGH NARAYAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 4, 2011 |
|
NARSINGH RAI AND OTHERS Vs. STATE OF U P
|
September 9, 2011 |
|
NASEEM AND ANR Vs. STATE OF U P AND OTHERS
|
November 2, 2011 |
|
NASEEM FATMA Vs. STATE OF U P
|
February 10, 2011 |
|
NASEEMULLAH Vs. STATE OF U.P.
|
July 5, 2011 |
|
NASEER AND ORS. Vs. SMT. NOORAN AND ANR.
|
February 25, 2011 |
|
NASIR Vs. STATE OF U.P. AND ORS.
|
April 6, 2011 |
|
Natho Ram @ Nathoo Vs. State of U.P
|
October 17, 2011 |
|
NATHO RAM ALIAS NATHOO Vs. STATE
|
October 18, 2011 |
|
NATHU RAM Vs. STATE OF U P
|
October 17, 2011 |
|
NATHU SINGH Vs. STATE
|
May 23, 2011 |
|
NATHUNI SINGH Vs. BOARD OF REVENUE AND OTHERS
|
November 9, 2011 |
|
NATHURAM IRON MERCHANT Vs. VINAY KUMAR GUPTA
|
February 7, 2011 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT THROUGH ITS PROJECT DIRECTOR Vs. STATE
|
March 10, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. SEEMA
|
November 30, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. SAVITRI DEVI
|
August 8, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. SAROJ AHARWAL
|
October 17, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
December 22, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. SEEMA DHAL
|
May 17, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. URMILA DEVI
|
April 25, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. MANJU DEVI
|
April 20, 2011 |
|
NATIONAL INSURANCE CO LTD THROUGH BRANCH MANAGER MEERUT Vs. HARVEER SINGH
|
December 23, 2011 |
|
NATIONAL INSURANCE CO. LTD. Vs. NAAZ FATIMA
|
April 6, 2011 |
|
NATIONAL INSURANCE CO. LTD. THROUGH BRANCH MANAGER Vs. MASTER AMAN
|
November 30, 2011 |
|
NATIONAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER Vs. SMT. ZAKIA KHATOON
|
May 13, 2011 |
|
National Insurance Co.Ltd. Vs. Savitri Devi and others
|
August 8, 2011 |
|
National Insurance Co.Ltd. Vs. Seema and others
|
November 30, 2011 |
|
National Insurance Co.Ltd.Through Branch Manager, Meerut Vs. Harveer Singh and Others
|
December 23, 2011 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM NIWAS
|
September 29, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUNITA
|
September 29, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RADHEY SHYAM
|
May 25, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. OM PRAKASH YADAV
|
May 25, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BIHARI LAL
|
May 25, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NATHU RAM SHARMA
|
May 25, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAMA DEVI
|
August 26, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SITA RAM
|
February 24, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NAND RANI
|
August 2, 2011 |
|
NATIONAL INSURANCE COR. LTD Vs. KANHIYALAL AWASTHI
|
January 5, 2011 |
|
NATRAJ PICTURE PALACE Vs. PRESCRIBED AUTHORITY
|
April 11, 2011 |
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NATTHU LAL RAYAKWAR Vs. MAJEED KHAN
|
January 10, 2011 |
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NATTHU SINGH Vs. ADDITIONAL COLLECTOR BIJNOR
|
December 9, 2011 |
|
NATURAL LAB PRIVATE LIMITED Vs. STATE OF U.P.
|
August 23, 2011 |
|
NAUBAHAR SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
NAUBAT SINGH Vs. BOARD OF REVENUE AND ORS.
|
April 7, 2011 |
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NAUSHAD ALAM Vs. STATE OF U P
|
April 11, 2011 |
|
NAUSHAD ALI RANA Vs. ALIGARH MUSLIM UNIVERSITY
|
March 1, 2011 |
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NAUSHAD ALIAS TANVECR Vs. STATE
|
August 2, 2011 |
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NAUSHAD AND ANR. Vs. STATE OF U.P.
|
May 2, 2011 |
|
NAUSHAD AND OTHERS Vs. STATE OF U P & ANOTHER
|
September 23, 2011 |
|
NAV KUMAR NATH Vs. STATE OF U P
|
October 10, 2011 |
|
NAVEEN Vs. VIBHU KUMAR
|
January 4, 2011 |
|
NAVEEN KUMAR SRIVASTAVA Vs. STATE OF U.P. THRU ITS SECRETARY AND ORS.
|
April 6, 2011 |
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NAVNEESH Vs. STATE OF U P
|
December 16, 2011 |
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NAVNEET KUMAR Vs. STATE OF U P
|
November 2, 2011 |
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NAVON ENTERPRISES Vs. DIRECTORATE OF ANTI DUMPING
|
October 17, 2011 |
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NAWAB Vs. STATE OF U.P.
|
January 7, 2011 |
|
NAWAB ALI Vs. STATE OF U P
|
November 22, 2011 |
|
NAWAB DULLA KHAN Vs. AJIZ KHAN
|
March 11, 2011 |
|
NAWAL KISHOR TIWARI Vs. STATE OF U P
|
April 1, 2011 |
|
NAYAK INDUSTRIES LTD Vs. CHAIRMAN BANK OF BARODA
|
February 25, 2011 |
|
NAZIR Vs. BUNDU KHAN
|
December 22, 2011 |
|
NAZMA Vs. ABDUL WAHAB
|
November 24, 2011 |
|
NEEL KAMAL ALIAS RAJOO Vs. CIVIL JUDGE GHAZIPUR
|
November 14, 2011 |
|
NEELAM Vs. STATE OF U P
|
March 9, 2011 |
|
NEELAM DEVI Vs. STATE OF U P AND ORS
|
August 5, 2011 |
|
NEELAM JAIN Vs. THE CO-OPERATIVE TRIBUNAL AND ORS.
|
April 22, 2011 |
|
NEELAM SONKAR Vs. BALI RAM
|
October 14, 2011 |
|
NEELENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P. THROUGH SECY. PASHUDHAN EVAM MATSYA
|
September 22, 2011 |
|
NEERAJ Vs. STATE OF U P
|
November 18, 2011 |
|
NEERAJ GOSWAMI Vs. STATE
|
July 25, 2011 |
|
NEERAJ GUPTA Vs. STATE OF U P AND ANOTHER
|
November 23, 2011 |
|
NEERAJ KUMAR Vs. STATE OF U.P. AND ORS.
|
March 4, 2011 |
|
NEERESH SHARMA Vs. BOARD OF REVENUE U P LUCKNOW
|
April 6, 2011 |
|
NEETI GUPTA D/O PRATAP NARAIN GUPTA Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 9, 2011 |
|
NEETU Vs. STATE OF U P
|
September 30, 2011 |
|
NEETU MAURYA Vs. STATE OF U P
|
March 14, 2011 |
|
NEETU SINGH Vs. STATE OF U.P. AND OTHERS
|
October 31, 2011 |
|
NEHA BEE Vs. STATE
|
May 17, 2011 |
|
NEHA DEVI Vs. RAM DATT RAM
|
December 22, 2011 |
|
NEHA SINGH Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY AND ORS.
|
March 8, 2011 |
|
NEM SINGH Vs. STATE OF U.P. AND ANR.
|
May 17, 2011 |
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NEM SINGH & ANOTHER. Vs. ADDL. COMMISSIONER & OTHERS.
|
November 9, 2011 |
|
NEPAL SINGH Vs. STATE OF U.P. AND ORS.
|
May 3, 2011 |
|
NETRA PAL SINGH SISODIA Vs. SRI. DINESH CHANDRA KANNAUJIA, DIRECTOR S.C.E.R. JBTC LKO.
|
May 25, 2011 |
|
NETRA PAL SINGH SISODIA Vs. SRI DINESH CHANDRA KANNAUJIA, DIRECTOR S.C.E.R. JBTC. LKO.
|
September 13, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. PAWAN KOTHIWAL
|
March 24, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAHENDRA PRATAP SINGH
|
October 18, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUNEETA
|
February 22, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. KIRAN MISRA & 2 ORS
|
May 23, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIJAUTA DEVI
|
May 4, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHARDA DEVI
|
November 9, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. TASLIM AHMED
|
October 21, 2011 |
|
NEW INDIA ASSURANCE CO LTD THROUGH ITS ADMN OFFICER LEGAL CELL ALLAHABAD Vs. DHARMWATI
|
December 23, 2011 |
|
NEW INDIA ASSURANCE CO LTD THROUGH MANAGER Vs. MANOJ KUMAR
|
November 15, 2011 |
|
New India Assurance Co.Ltd. Vs. Mahendra Pratap Singh and Others
|
October 18, 2011 |
|
New India Assurance Co.Ltd.Through Its Admn.Officer (Legal Cell), Allahabad Vs. Dharmwati and Others
|
December 23, 2011 |
|
New India Assurance Co.Ltd.through Manager and another Vs. Manoj Kumar and others
|
November 15, 2011 |
|
NEW INDIA ASSURANCE COMP LTD Vs. MAIKIN
|
September 27, 2011 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAMTA
|
December 23, 2011 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAMINA KHATUN
|
November 30, 2011 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEWA LAL
|
December 23, 2011 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEEN DAYAL AND ANOTHER
|
December 23, 2011 |
|
NEW INDIA ASSURANCE COMPANY LIMITED GORAKHPUR Vs. UMA DEVI
|
March 24, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RANNI
|
April 7, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHARDA DEVI
|
May 25, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. OMWATI DEVI
|
August 8, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. D.S. PUNIA AND ORS.
|
September 5, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD., GHAZIABAD Vs. SMT. BABITA AND ORS.
|
May 25, 2011 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARGULAL
|
May 2, 2011 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SMT. RAJO DEVI
|
February 7, 2011 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. CHIEF COMMISSIONER OF INCOME TAX & OTHERS
|
February 28, 2011 |
|
NIDHI EXPORT THRU. ITS PARTNER NEHA OHRI, MOROADABAD(M/S) Vs. SPECIAL JUDGE, MORADABAD AND ANOTHER
|
July 21, 2011 |
|
NIRDOSH W/O SRI VED PRAKASH Vs. STATE
|
February 17, 2011 |
|
NIRMAL CHAND SRIVASTAVA Vs. LABOUR COURT AT VARANASI
|
February 24, 2011 |
|
NIRMAL JAIN Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P
|
March 18, 2011 |
|
NIRMAL KUMAR SETH Vs. COMMISSIONER OF INCOME TAX LUCKNOW
|
October 14, 2011 |
|
NIRMAL KUMAR TRIPATHI Vs. STATE OF U P
|
July 18, 2011 |
|
NIRMAL SINGH Vs. STATE OF U P
|
November 3, 2011 |
|
NIRMALA DEVI Vs. UPPER COMMISSIONER NAGAR NIGAM
|
August 3, 2011 |
|
NIRMOHI AKHARA Vs. BABU PRIYA DUTTA RAM
|
April 28, 2011 |
|
NISAR AHMAD Vs. ATARU
|
July 25, 2011 |
|
NISAR AHMAD Vs. COLLECTOR AND ORS.
|
January 19, 2011 |
|
NISHA DEVI Vs. STATE
|
April 19, 2011 |
|
NISHA DEVI Vs. U P ZILADHIKARI JEWAR
|
November 16, 2011 |
|
NISHA SOLANKI D/O BHANU PRATAP SINGH SOLANKI Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 28, 2011 |
|
NISHA YADAV Vs. STATE OF U P AND ORS
|
March 1, 2011 |
|
NISHANT INDUSTRIES Vs. STATE OF U P
|
November 2, 2011 |
|
NISHANT MISHRA Vs. STATE
|
April 6, 2011 |
|
NISHAR Vs. STATE
|
May 3, 2011 |
|
NISHITH VERMA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 5, 2011 |
|
NITIN GURJAR Vs. STATE OF U P
|
November 2, 2011 |
|
NITIN KUMAR AGARWAL Vs. GOVT ADVOCATE
|
October 31, 2011 |
|
NITIN KUMAR AGARWAL Vs. STATE OF U P
|
November 16, 2011 |
|
NITIN SAHAGAL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 21, 2011 |
|
NITIN SHARMA Vs. STATE
|
July 11, 2011 |
|
NITYANAND PANDEY Vs. STATE BANK OF INDIA AND OTHERS
|
November 11, 2011 |
|
NIYAMAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
January 12, 2011 |
|
NIZAM TILES INDUSTRY Vs. AUTHORIZED OFFICER BANK OF BARODA AND ORS.
|
May 4, 2011 |
|
NIZAM UDDIN Vs. D J AZAMGARH
|
May 2, 2011 |
|
NIZAMUDDIN KHAN Vs. ADDITIONAL DISTRICT
|
November 1, 2011 |
|
NIZAMUDDIN KHAN DEAD THROUGH LRS Vs. IIIRD ADDITIONAL DISTRICT JUDGE BAHRAICH
|
March 18, 2011 |
|
NOMAN AHAMAD Vs. DISTRICT CONSUMER FORUM
|
October 19, 2011 |
|
NOOR JAHAN BEGUM Vs. UMA DEVI
|
November 18, 2011 |
|
NOOR MOHAMMAD AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
NORTHERN INDIA CYCO PARTS PVT. LTD Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
February 28, 2011 |
|
NTPC LIMITED Vs. STATE
|
November 11, 2011 |
|
NTPC LIMITED & ANOTHER Vs. STATE OF U.P. & OTHERS
|
November 21, 2011 |
|
NUPUR SINGH Vs. STATE OF U P
|
May 13, 2011 |
|
NUPUR SINGH Vs. STATE OF U.P.
|
May 13, 2011 |
|
NUPUR TALWAR Vs. C B I DELHI
|
March 18, 2011 |
|
NUTECH PAKCAGING LIMITED Vs. STATE OF U P
|
February 18, 2011 |
|
NUZHAT KHATOON Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
O.P. KASHYAP S/O BABU LAL KASHYAP AND ORS. Vs. STATE OF U.P. THROU PRIN. SECY. SECRETARIAT ADMIN. AND ORS.
|
January 17, 2011 |
|
OBEETEE TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2011 |
|
Old World Hospitality (P) Ltd. Vs. State of U.P.and Others
|
May 5, 2011 |
|
OLD WORLD HOSPITALITY LTD Vs. STATE OF U P
|
May 5, 2011 |
|
OM KATTHA UDYOG Vs. STATE OF U P
|
January 20, 2011 |
|
OM PRAKASH Vs. STATE OF U P
|
February 21, 2011 |
|
OM PRAKASH Vs. JAGAT PRAKASH
|
February 10, 2011 |
|
OM PRAKASH Vs. STATE OF U P
|
April 4, 2011 |
|
OM PRAKASH Vs. STATE OF U P
|
May 31, 2011 |
|
OM PRAKASH Vs. POORAN CHAND
|
October 18, 2011 |
|
OM PRAKASH Vs. STATE OF U P
|
November 17, 2011 |
|
OM PRAKASH Vs. STATE OF U P AND OTHERS
|
July 15, 2011 |
|
OM PRAKASH Vs. STATE
|
November 15, 2011 |
|
OM PRAKASH AGARWAL Vs. BANK OF BARODA MORADABAD
|
March 24, 2011 |
|
OM PRAKASH AND ORS. Vs. MOTIA DEVI AND ORS.
|
April 15, 2011 |
|
OM PRAKASH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 10, 2011 |
|
Om Prakash and others Vs. State of U.P.and others
|
August 3, 2011 |
|
OM PRAKASH DWIVEDI Vs. STATE OF U P
|
July 21, 2011 |
|
OM PRAKASH MISHRA Vs. UNION OF INDIA
|
July 26, 2011 |
|
OM PRAKASH MISHRA & ANR. Vs. UNION OF INDIA & ORS.
|
November 9, 2011 |
|
OM PRAKASH PANDEY Vs. STATE OF U P
|
January 5, 2011 |
|
OM PRAKASH PANDEY Vs. STATE OF U P AND OTHERS
|
October 19, 2011 |
|
OM PRAKASH SHARMA Vs. STATE OF U.P. THRU SECY. AGRICULTURE DEPTT. LKO. & ORS.
|
December 23, 2011 |
|
OM PRAKASH SINGH Vs. BASIC SHIKSHA ADHIKARI AND ORS.
|
April 29, 2011 |
|
OM PRAKASH SINGH Vs. STATE OF U P AND ANOTHER
|
December 21, 2011 |
|
OM PRAKASH SINGH Vs. STATE OF U P
|
December 21, 2011 |
|
OM PRAKASH SINGH AND ORS Vs. STATE OF U P
|
September 2, 2011 |
|
OM PRAKASH SRIVASTAVA Vs. STATE
|
January 18, 2011 |
|
OM PRAKASH YADAV Vs. BAL DEO DASS YADAV
|
April 22, 2011 |
|
OM PRAKASH, S/O. LATE SRI RAM SUNDER SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE
|
September 21, 2011 |
|
OM SHRI GURU SAKSHI RAM CHANDRA INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
March 11, 2011 |
|
OM TIWARI Vs. STATE OF U P AND OTHERS
|
June 22, 2011 |
|
OMAR VAISHYA VIDHYALAYA COMITTEE Vs. P A AND ORS
|
May 3, 2011 |
|
OMAR VAISHYA VIDHYALAYA COMMITTEE Vs. P.A. AND ORS.
|
May 3, 2011 |
|
OMBEER Vs. STATE OF U.P.
|
September 3, 2011 |
|
OMEGA BIOTECH LIMITED Vs. PRINCIPAL SECRETARY MEDICAL HEALTH
|
December 21, 2011 |
|
OMKAR AND OTHERS Vs. STATE OF U P
|
July 20, 2011 |
|
OMKAR SHARAN BAJPAI Vs. THE DISTRICT JUDGE BARABANKI
|
November 18, 2011 |
|
OMKAR SINGH Vs. UP ZILADHIKARI
|
December 15, 2011 |
|
OMKAR SINGH Vs. STATE OF U P
|
August 25, 2011 |
|
OMPAL Vs. STATE
|
July 8, 2011 |
|
OMWATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 14, 2011 |
|
ONKAR NATH KESARWANI Vs. KUSUM SINGH
|
November 25, 2011 |
|
ONKAR NATH KESARWANI SINCE DECEASED Vs. KUSUM SINGH
|
March 25, 2011 |
|
ONKAR NATH SARIN Vs. SARDAR SINGH MAGGU
|
November 4, 2011 |
|
ONKAR NATH SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE BARABANKI
|
April 8, 2011 |
|
OPTHO REMEDIES (P) LTD. Vs. UNION OF INDIA
|
October 11, 2011 |
|
OPTHO REMEDIES (P.) LTD. Vs. UNION OF INDIA
|
July 11, 2011 |
|
ORIENTAL INSURANCE CO L T D Vs. VINOD KUMAR JOSHI
|
April 27, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. SATENDRA KUMAR
|
May 31, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. SHIVPURI DEVI
|
May 31, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. MANGARE
|
January 11, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. PREM LATA VERMA
|
November 4, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. BILAL
|
February 28, 2011 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VINOD KUMAR GUPTA
|
August 8, 2011 |
|
ORIENTAL INSURANCE CO. LTD. THROUGH REGIONAL MANAGER THROUGH ITS LEGAL CELL Vs. RAFIQUE AHMAD AND ORS.
|
October 12, 2011 |
|
ORIENTAL INSURANCE CO.LTD. Vs. NAIMA
|
November 9, 2011 |
|
ORIENTAL INSURANCE CO.LTD. Vs. SONKALI
|
April 21, 2011 |
|
Oriental Insurance Co.Ltd. Vs. Prem Lata Verma and others
|
November 4, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. POOJA
|
August 8, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANKAJ SINGH JANTWAL
|
March 31, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. FATMA MALIK
|
August 8, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANITA YADAV
|
August 8, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SALAMAT ALI
|
May 10, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DILSHAD MALIK
|
February 28, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. HANUMAN YADAV
|
September 29, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. LALJI YADAVA
|
September 29, 2011 |
|
ORIGINS ADVERTISING PRIVATE LIMITED Vs. STATE OF U.P. AND ORS.
|
April 4, 2011 |
|
OUDH GYMKHANA CLUB LUCKNOW Vs. STATE
|
June 7, 2011 |
|
OUDH SUGAR MILLS LTD Vs. STATE OF U P
|
October 14, 2011 |
|
P R NARANG DEAD THROUGH LRS Vs. IIIRD ADDL DISTRICT JUDGE DEHRADUN
|
January 5, 2011 |
|
P.N. SINGH Vs. THE IVTH A.D.J.
|
April 4, 2011 |
|
PACE MARKETING SPECIALITIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2011 |
|
PADAM SHREE GAS SERVICE PROPRIETOR ASHISHA AGARWAL Vs. INDIAN OIL CORPORATION
|
December 21, 2011 |
|
PADAM SINGH Vs. STATE OF U P
|
February 4, 2011 |
|
PADMAKAR DWIVEDI Vs. THE STATE OF U.P. AND OTHERS
|
December 23, 2011 |
|
PALAK MODI Vs. STATE BANK OF INDIA & OTHERS
|
November 17, 2011 |
|
PALAKDHARI Vs. GAON SABHA DEVARA TRIPURARPUR
|
February 4, 2011 |
|
PALTOO PRASAD Vs. STATE
|
December 22, 2011 |
|
PALTU Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY
|
November 8, 2011 |
|
PAN PARAG INDIAN LIMITED Vs. COMMISSIONER, COMMERCIAL TAX
|
May 2, 2011 |
|
PANCHAM LAL AND ANR. Vs. ADDL. DISTRICT JUDGE AND ORS.
|
February 23, 2011 |
|
PANCHAYAT UDYOG JHANJHARI Vs. STATE OF U.P. AND ORS.
|
May 2, 2011 |
|
PANCHSHEEL INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
January 10, 2011 |
|
PANDAV SARKAR Vs. STATE OF U P
|
August 16, 2011 |
|
PANJAB RICE MILLS Vs. COMMISSIONER OF INCOME TAX AND ANR BAREILLY
|
October 11, 2011 |
|
PANKAJ BHOLA AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
July 25, 2011 |
|
PANKAJ GUPTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE S D RISHIKESH
|
May 11, 2011 |
|
PANKAJ KUMAR Vs. STATE OF U.P. AND ORS.
|
January 19, 2011 |
|
PANKAJ KUMAR Vs. STATE OF U P
|
April 26, 2011 |
|
PANKAJ KUMAR Vs. STATE OF U P
|
January 3, 2011 |
|
PANKAJ KUMAR AND ANR. Vs. KAMAL KANT GOEL
|
May 9, 2011 |
|
PANKAJ KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 13, 2011 |
|
PANKAJ KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 24, 2011 |
|
PANKAJ KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
|
September 22, 2011 |
|
PANKAJ KUMAR JAISWAL Vs. STATE OF U.P.
|
July 11, 2011 |
|
PANKAJ KUMAR SINGH Vs. THE STATE OF U.P. THRU. SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
PANKAJ KUSHWAHA Vs. ADDITIONAL SESSION JUDGE COURT NO. 6 UNNAO AND ORS.
|
January 5, 2011 |
|
PANKAJ PANDEY Vs. S B I CENTRAL RECRUITMENT AND PROMOTION DEPARTMENT
|
December 1, 2011 |
|
PANKAJ PATHAK Vs. STATE OF U P
|
February 15, 2011 |
|
PANKAJ RAI Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
PANKAJ SAROJ AND ANR. Vs. STATE OF U.P. THRU. SECY. BASIC EDUCATION AND 2 ORS.
|
September 27, 2011 |
|
PANKAJ SHARMA Vs. STATE
|
August 23, 2011 |
|
PANKAJ SHRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
June 3, 2011 |
|
PANKAJ SHUKLA Vs. ANIRUDH SINGH
|
January 25, 2011 |
|
PANKAJ TYAGI Vs. STATE OF U.P. AND ANR.
|
September 14, 2011 |
|
PAPPTI KHAN S/O NAFEEZ KHAN Vs. STATE
|
January 3, 2011 |
|
PAPPU Vs. STATE OF U P
|
September 28, 2011 |
|
PAPPU @ SURESH Vs. STATE OF U.P.
|
September 21, 2011 |
|
PAPPU MISHRA @ SURENDRA KUMAR MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
|
PARAS Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
March 14, 2011 |
|
PARAS NATH GUPTA Vs. STATE OF U P
|
February 17, 2011 |
|
PARAS NATH YADAV Vs. NAGAR AAYUKTA NAGAR NIGAM ALLAHABAD
|
August 1, 2011 |
|
PARASHU RAM Vs. STATE OF U.P. THRU DIRECTOR OF EDUCATION AND ORS.
|
April 29, 2011 |
|
PARASMAL G NAHATA Vs. STATE OF U P & OTHERS
|
November 17, 2011 |
|
PARASU RAM TIWARI AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. IRRIGATION DEPT. LKO.
|
December 14, 2011 |
|
PARMANAND Vs. STATE OF U P
|
May 3, 2011 |
|
PARMARTH IRON PVT. LTD. Vs. CHIEF COMMISSIONER OF CUS. & C. EX.
|
March 29, 2011 |
|
PARMENDRA Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
|
PARMESHWAR Vs. STATE
|
April 27, 2011 |
|
PARMESHWAR DAYAL Vs. STATE OF U.P. THROUGH SECY. CANE DEVELOPMENT AND 4 ORS.
|
September 22, 2011 |
|
PARSHU RAM PANDEY Vs. STATE OF U P
|
April 6, 2011 |
|
PARSHURAM Vs. D D C
|
July 18, 2011 |
|
PARSVNATH DEVELOPERS LTD Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
|
September 6, 2011 |
|
PARVEJ Vs. STATE
|
August 2, 2011 |
|
PARWATI DEVI Vs. KESARWANI AND COMPANY
|
May 5, 2011 |
|
PARWATI DEVI AND ORS Vs. STATE OF U P AND ORS
|
November 17, 2011 |
|
PARWATI GUPTA Vs. ADDL. DISTRICT MAGISTRATE CITY, KANPUR NAGAR
|
August 29, 2011 |
|
PASHUPATI CASTINGS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
September 27, 2011 |
|
PASHUPATI NATH UPADHYAY Vs. STATE OF U P
|
February 18, 2011 |
|
PASONDIA STEEL PROFILES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2011 |
|
PASSWAN GAS AGENCY DISTRUBUTOR BHARAT GAS Vs. UNION OF INDIA
|
February 18, 2011 |
|
Pati Ram Vs. State of U.P.and Others
|
November 3, 2011 |
|
Pati Ram Vs. State of U.P.
|
March 29, 2011 |
|
PATIRAM Vs. STATE OF U P
|
November 3, 2011 |
|
PAWAN JAIN Vs. THE CHAIRPERSON THE DEBT RECOVERY APPELLATE TRIBUNAL AND OT
|
August 24, 2011 |
|
PAWAN JHA ALIAS PRIYA JHA Vs. STATE OF U P
|
May 26, 2011 |
|
PAWAN KUMAR Vs. UNION OF INDIA
|
January 6, 2011 |
|
PAWAN KUMAR Vs. STATE OF U P
|
September 30, 2011 |
|
PAWAN KUMAR AGARWAL Vs. STATE OF U.P. & OTHERS
|
December 21, 2011 |
|
PAWAN KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
|
May 27, 2011 |
|
PAWAN KUMAR LAUR Vs. STATE OF U P
|
November 30, 2011 |
|
PAWAN KUMAR MISHRA Vs. JOINT DIRECTOR OF EDUCATION
|
May 25, 2011 |
|
PAWAN KUMAR SINGH Vs. STATE OF U P
|
November 23, 2011 |
|
Pawan Kumar Singh Vs. State of U.P.and Another
|
December 23, 2011 |
|
PAWAN SINGH AND ANR. Vs. STATE OF U.P.
|
April 6, 2011 |
|
PAWAN VARSHNEY Vs. STATE
|
April 21, 2011 |
|
PAYAREY MIRZA Vs. STATE OF U.P. AND ORS.
|
February 9, 2011 |
|
PEER BAKSHA Vs. REGIONAL MANAGER U P S R T C
|
May 27, 2011 |
|
PEEYUSH KUMAR Vs. STATE OF U P
|
May 19, 2011 |
|
PELICON BONE CHINA PVT. LTD. Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
July 28, 2011 |
|
People's Union For Civil Liberties Vs. State of U.P.
|
May 5, 2011 |
|
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF U P
|
May 5, 2011 |
|
PERSONAL ASSISTANTS BROTHERHOOD Vs. STATE OF U P
|
May 23, 2011 |
|
PERSONAL ASSISTANTS BROTHERHOOD AND ANR. Vs. STATE OF U.P. AND ORS.
|
April 28, 2011 |
|
PHEKNI Vs. BOARD OF REVENUE U P
|
August 30, 2011 |
|
PHOOL CHAND SINGH Vs. CENTRAL DEFENCE ACCOUNT CC
|
January 5, 2011 |
|
PHOOL CHANDRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
PHOOL PATI Vs. DISTRICT MAGISTRATE/COLLECTOR AND ORS.
|
January 21, 2011 |
|
PHOOLAN SINGH Vs. STATE OF U P
|
October 14, 2011 |
|
Phoolan Singh (In Jail) Vs. State of U.P.
|
October 14, 2011 |
|
PHUL CHAND YADAV Vs. KEDAR YADAV
|
July 7, 2011 |
|
PICASSO DIGITAL MEDIA PRIVATE LTD Vs. ARUN SRIVASTAVA
|
May 20, 2011 |
|
PICASSO DIGITAL MEDIA PRIVATE LTD. Vs. VAS KNOWLEDGE GROWTH INTITIATIVES PRIVATE LTD.
|
April 7, 2011 |
|
PILANIA INDANE GAS SERVICE Vs. UNION OF INDIA
|
September 28, 2011 |
|
PINTU JHA ALIAS UMA SHANKER Vs. STATE OF U P
|
October 13, 2011 |
|
PIYUSH PURWAR Vs. ADDL CHIEF JUDICIAL MAGISTRATE
|
April 22, 2011 |
|
Piyush Purwar Vs. Addl.Chief Judicial Magistrate and others
|
April 22, 2011 |
|
POKHPAL Vs. STATE OF U P
|
September 20, 2011 |
|
POOJA Vs. STATE OF U P
|
November 21, 2011 |
|
POOJA JAISWAL Vs. STATE
|
March 24, 2011 |
|
POOJA SINGH D/O. KUSUM KUMAR SINGH & ANOTHER Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 14, 2011 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. AJAY KUMAR GUPTA
|
December 7, 2011 |
|
PRABHAKAR MISHRA Vs. AVDHESH KUMAR MISHRA
|
December 22, 2011 |
|
PRABHAKAR SHUKLA ALIAS DISCO Vs. STATE
|
January 21, 2011 |
|
PRABHAKAR SINGH Vs. STATE OF U P
|
May 6, 2011 |
|
PRABHAT Vs. STATE OF U P AND ANOTHER
|
September 12, 2011 |
|
PRABHAT CHANDRA JAIN Vs. NAVNEET SEHGAL
|
March 3, 2011 |
|
PRABHAWATI Vs. CHAMPA DEVI
|
November 2, 2011 |
|
PRABHU AND ORS. Vs. ADDITIONAL COMMISSIONER-II AND ORS.
|
August 17, 2011 |
|
PRABHU NARAIN SINGH Vs. STATE OF U.P. AND ORS.
|
April 1, 2011 |
|
PRADEEP Vs. STATE OF U P
|
September 26, 2011 |
|
PRADEEP GIRI AND ANR. Vs. STATE OF U.P. AND ANR.
|
April 7, 2011 |
|
PRADEEP JAIN Vs. HARI SHANKER JIJAURIYA
|
November 11, 2011 |
|
PRADEEP JAIN Vs. SWADESH KUMAR JAIN
|
April 29, 2011 |
|
PRADEEP KAPOOR Vs. LAXMI NARAIN KAPOOR
|
April 27, 2011 |
|
PRADEEP KAPOOR Vs. C B I
|
September 13, 2011 |
|
PRADEEP KUMAR Vs. STATE OF U.P.
|
May 30, 2011 |
|
PRADEEP KUMAR Vs. SHRI KRISHNA RAM NAGAR
|
January 28, 2011 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
September 27, 2011 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
November 15, 2011 |
|
PRADEEP KUMAR GUPTA Vs. MEENA RANI
|
July 28, 2011 |
|
PRADEEP KUMAR PANDEY S/O RAMESH P. PANDEY Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION AND 3 ORS.
|
June 24, 2011 |
|
PRADEEP KUMAR RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 25, 2011 |
|
PRADEEP KUMAR S/O LAXMI NARAYAN Vs. CIVIL JUDGE (S.D.), HARDOI
|
November 15, 2011 |
|
PRADEEP KUMAR TEWARI Vs. STATE OF U P
|
November 18, 2011 |
|
PRADEEP KUMAR VISHWAKARMA Vs. STATE
|
May 23, 2011 |
|
PRADEEP PANDEY Vs. STATE OF U P
|
November 14, 2011 |
|
PRADEEP PHARMA Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 15, 2011 |
|
PRADEEP SHUKLA Vs. STATE OF U.P.
|
September 5, 2011 |
|
PRADEEP SINGH, SUNIL SINGH Vs. STATE OF U.P.
|
February 1, 2011 |
|
PRADEEP YADAV Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
PRADIP KUMAR ABHI Vs. STATE OF U.P. AND ANR.
|
January 4, 2011 |
|
PRADYUMNA SINGH Vs. COLLECTOR
|
May 31, 2011 |
|
PRADYYMNA SINGH Vs. CHANCELLOR
|
May 31, 2011 |
|
PRAFULLA CHANDRA MISHRA Vs. STATE OF U P
|
July 8, 2011 |
|
PRAGYESH MISHRA Vs. STATE
|
March 14, 2011 |
|
PRAHLAD Vs. STATE OF U.P. THRU SECRETARY, APPOINTMENTS AND ORS.
|
May 3, 2011 |
|
PRAHLAD KUMAR Vs. DISTRICT MAGISTRATE ALLAHABAD
|
April 22, 2011 |
|
PRAHLAD LAL SRIVASTAVA Vs. STATE OF U.P.
|
April 22, 2011 |
|
PRAHLAD PRASAD AND ORS. Vs. THE 2ND A.D.J. AND ORS.
|
January 21, 2011 |
|
PRAHLAD SINGH Vs. STATE
|
November 28, 2011 |
|
PRAKASH AND ORS. Vs. STATE OF U.P.
|
April 28, 2011 |
|
PRAKASH BAJAJ Vs. PNB HOUSING FINANCE LTD. AND ANR.
|
September 16, 2011 |
|
PRAKASH FILLING STATION AND ANR. Vs. M/S INDIAN OIL CORPORATION LIMITED AND ORS.
|
January 19, 2011 |
|
PRAKASH ISPAT UDYOG LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
|
May 10, 2011 |
|
PRAKASH KAUR Vs. PRESCRIBED AUTHORITY/ADDL CIVIL JUDGE S D RAMPUR
|
March 1, 2011 |
|
PRAMILA SINGH AND ORS Vs. STATE OF U P AND ORS
|
August 4, 2011 |
|
PRAMOD Vs. STATE OF U.P.
|
September 26, 2011 |
|
Pramod Kumar Vs. Additional District Judge, Court No.1, Bijnor and others
|
April 26, 2011 |
|
PRAMOD KUMAR Vs. SRI. D.C MISHRA. SENA NAYAK
|
March 31, 2011 |
|
PRAMOD KUMAR Vs. STATE OF U.P. AND ORS.
|
April 11, 2011 |
|
PRAMOD KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO.1 BIJNOR
|
November 26, 2011 |
|
PRAMOD KUMAR Vs. STATE OF U P AND ORS
|
August 10, 2011 |
|
PRAMOD KUMAR Vs. STATE OF U P
|
July 22, 2011 |
|
PRAMOD KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
December 15, 2011 |
|
PRAMOD KUMAR & ANOTHER Vs. MAHENDRA KUMAR BAJAJ
|
December 15, 2011 |
|
PRAMOD KUMAR AGARWAL Vs. JAMUNA DEVI
|
March 8, 2011 |
|
PRAMOD KUMAR RAJAK Vs. REGISTRAR GENERAL HIGH COURT, ALLAHABAD AND ORS.
|
September 23, 2011 |
|
PRAMOD KUMAR SHROTRIYA Vs. STATE OF U P
|
April 5, 2011 |
|
PRAMOD KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
|
April 21, 2011 |
|
PRAMOD KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
December 16, 2011 |
|
PRASANT KUMAR TRIPATHI Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 13, 2011 |
|
PRASHANT GLASS WORKS PVT LIMITED Vs. BANK OF BARODA
|
March 11, 2011 |
|
PRASHANT KHANDELWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 21, 2011 |
|
PRASHANT KUMAR KATIYAR Vs. STATE OF U P
|
April 7, 2011 |
|
PRASHANT KUMAR KATIYAR Vs. STATE OF U P
|
September 12, 2011 |
|
PRASHANT KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
November 18, 2011 |
|
PRATAP CHAND Vs. IIND A D J LAKHIMPUR KHERI
|
April 25, 2011 |
|
PRATAP SINGH Vs. RAM CHARAN
|
December 13, 2011 |
|
PRATI PAL SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
PRAVEEN BANSAL Vs. STATE OF U.P. & OTHERS
|
December 9, 2011 |
|
PRAVEEN JUNEJA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 28, 2011 |
|
PRAVEEN KUMAR Vs. STATE OF U P
|
September 26, 2011 |
|
PRAVEEN KUMAR Vs. COLLECTOR
|
September 21, 2011 |
|
PRAVEEN KUMAR Vs. STATE OF U P
|
February 11, 2011 |
|
PRAVEEN KUMAR Vs. STATE OF U.P. AND ORS.
|
January 20, 2011 |
|
PRAVEEN KUMAR Vs. STATE OF U.P.
|
September 6, 2011 |
|
PRAVEEN KUMAR GARG Vs. MEENA RANI
|
July 28, 2011 |
|
PRAVEEN KUMAR S/O SRI RAVI SHANKAR Vs. MUSSORRIE DEHRADUN DEVELOPMENT AUTHORITY
|
January 5, 2011 |
|
PRAVEENA YADAV Vs. STATE OF U P
|
August 8, 2011 |
|
PRAVIN KUMAR MISRA ALIAS GOLDEN Vs. STATE
|
January 6, 2011 |
|
PREET KUMAR SRIVASTAVA Vs. STATE OF U P
|
September 2, 2011 |
|
PREETAM SINGH BIHNOI Vs. VIMAL KUMAR MAHARSHI
|
March 18, 2011 |
|
PREETI SHARMA Vs. STATE OF U P
|
January 27, 2011 |
|
PREETI SRIVASTAVA D/O RAMPRASAD SRIVASTAVA AND ORS. Vs. DIRECTOR, STATE COUNCIL FOR EDUCATION RESEARCH AND TRAINING
|
February 11, 2011 |
|
PREM Vs. SMT. SHAKUNTALA AND ANOTHER
|
November 22, 2011 |
|
Prem Chand Dubey Vs. State of U.P.and others
|
September 9, 2011 |
|
PREM CHANDRA Vs. STATE OF U P
|
February 22, 2011 |
|
PREM CHANDRA DUBEY Vs. STATE OF U P
|
September 9, 2011 |
|
PREM DAS TRIPATHI Vs. STATE
|
August 30, 2011 |
|
PREM KUMAR RAI Vs. STATE OF U P
|
August 24, 2011 |
|
PREM KUMAR SINGH Vs. STATE OF U P
|
January 4, 2011 |
|
PREM KUMAR SRIVASTAVA Vs. STATE OF U P AND ANR
|
July 14, 2011 |
|
PREM KUMARI Vs. BOARD OF REVENUE U P AT LUCKNOW
|
September 13, 2011 |
|
PREM LATA Vs. JOGINDER LAL JAIN
|
March 24, 2011 |
|
PREM NARAIAN GUPTA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. DEPTT. OF AGRICULTURE
|
September 15, 2011 |
|
PREM NARAIN SHUKLA Vs. STATE OF U P
|
October 11, 2011 |
|
PREM NARAYAN TIWARI Vs. STATE OF U P
|
March 7, 2011 |
|
PREM NATH Vs. STATE OF U P
|
February 10, 2011 |
|
PREM PAL Vs. STATE OF U P
|
March 3, 2011 |
|
PREM PRAKASH Vs. STATE OF U P
|
January 13, 2011 |
|
PREM SINGH AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
February 15, 2011 |
|
PREM TEWARI Vs. STATE OF U.P. AND ANR.
|
January 18, 2011 |
|
PREMA DEVI Vs. STATE
|
September 19, 2011 |
|
PREMVEER SINGH Vs. STATE OF U.P. AND ORS.
|
February 10, 2011 |
|
PREMWATI Vs. SHIV SHANKER
|
March 24, 2011 |
|
PRESTIGE LIGHTS LTD Vs. STATE BANK OF INDIA
|
July 27, 2011 |
|
PRINCIPAL SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS. Vs. RAJ KUMAR KANAUJIA AND ORS.
|
April 18, 2011 |
|
PRINCIPAL ST ANTHONY CONVENT GIRLS INTERMEDIATE COLLEGE Vs. STATE OF U P
|
January 18, 2011 |
|
Principal St.Anthony Convent Girls Intermediate College, Allahabad Vs. State of U.P. and Others
|
January 18, 2011 |
|
PRITI JAISWAL Vs. STATE OF U.P. THRU ITS SECRY AND ORS.
|
September 30, 2011 |
|
PRITI NANDAN SINGH Vs. STATE OF U P & ANOTHER
|
October 31, 2011 |
|
PRIYAMBADA Vs. DEPUTY DIRECTOR OF CONSOLIDATION CHANDAULI
|
August 9, 2011 |
|
PRIYAMBADA Vs. D.D.C. AND OTHERS
|
September 13, 2011 |
|
PROF RAM MANOHAR MISRA Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
|
January 3, 2011 |
|
PROFESSOR AJAY KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 21, 2011 |
|
PT RAMA SHANKER MISHRA TRUST Vs. UNION OF INDIA
|
September 29, 2011 |
|
PT. JAWAHAR LAL NEHRU INTER COLLEGE AND ANR. Vs. THE STATE OF U.P. AND ORS.
|
January 3, 2011 |
|
PUBLIC WELFARE HOSPITAL Vs. STATE OF U P
|
May 19, 2011 |
|
PUNEET KUMAR JINDAL Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
November 23, 2011 |
|
PUNJAB DIESEL ENGINEERING Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
|
September 21, 2011 |
|
PUNJAB NATIONAL BANK Vs. STATE OF U P
|
May 25, 2011 |
|
PUNJAB NATIONAL BANK Vs. IIND A D J SAHARANPUR
|
March 17, 2011 |
|
PUNJAB NATIONAL BANK THROUGH ITS CHIEF MANAGER Vs. SANJEEV KUMAR KHANDELWAL
|
January 17, 2011 |
|
PUNVASI Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
March 14, 2011 |
|
PURAN LAL Vs. EXECUTIVE ENGINEER TUBEWELL DIVISION
|
July 26, 2011 |
|
PURAN LAL AND ORS Vs. STATE
|
December 14, 2011 |
|
PURAN SINGH Vs. STATE OF U P
|
December 19, 2011 |
|
PURAN SINGH BISHT Vs. STATE
|
January 5, 2011 |
|
PURANWASI Vs. IIIRD ADDITIONAL DISTRICT JUDGE GHAZIAPUR
|
August 2, 2011 |
|
PURENDRA SHEKHAR BHATTACHARYA Vs. RAJENDRA KUMAR YADAV
|
April 29, 2011 |
|
PURSHOTTAM DAS GUPTA AND ORS. Vs. SHRI MANISH KUMAR MISHRA AND ORS.
|
May 3, 2011 |
|
PURSHOTTAM LAL Vs. STATE OF U P
|
October 14, 2011 |
|
Purshottam Lal (In Jail) Vs. State of U.P.
|
October 14, 2011 |
|
PURSHOTTAM PRASAD MURYA Vs. U.P.POWER CORPORATION LIMITED
|
February 21, 2011 |
|
PURUSHOTTAM DUTTA Vs. STATE OF U P AND ANOTHER
|
September 14, 2011 |
|
PURVANCHAL VIDYUT VITRAN NIGAM LTD Vs. STATE OF U P
|
February 17, 2011 |
|
PUSHPA DEVI Vs. ADDL DISTRICT JUDGE ALLAHABAD
|
July 5, 2011 |
|
PUSHPA DEVI Vs. STATE OF U P
|
November 22, 2011 |
|
PUSHPA KUMARI Vs. THE STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
|
November 23, 2011 |
|
PUSHPENDRA ALIAS BRIJ BIHARI ALIAS PAPPI Vs. STATE OF U P
|
July 18, 2011 |
|
PUSHPENDRA KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
PUSPA DEVI Vs. STATE OF U P
|
August 10, 2011 |
|
PUTTAN SHARMA @ RAJ KUMAR SHARMA AND ANOTHER Vs. STATE BANK OF INDIA THRU A.G.M. KANPUR
|
December 23, 2011 |
|
PUTTI LAL Vs. STATE OF U.P. AND ORS.
|
September 15, 2011 |
|
PYARE LAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 29, 2011 |
|
PYARE LAL VISHWAKARMA Vs. STATE
|
December 5, 2011 |
|
PYARI DEVI Vs. RADHEY SHYAM
|
March 24, 2011 |
|
QAISER Vs. ADDITIONAL DISTRICT JUDGE
|
January 7, 2011 |
|
QAVI Vs. STATE OF M P
|
October 14, 2011 |
|
QAYYUM KHAN AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
November 17, 2011 |
|
QUTUBUL ABIDEEN AND ORS. Vs. PRABHU DAYAL AND ANR.
|
September 30, 2011 |
|
R N MISHRA RETD JUSTICE Vs. STATE OF U P
|
January 28, 2011 |
|
R N SINGH Vs. BANARAS HINDU UNIVERSITY
|
September 23, 2011 |
|
R P ELECTRONICS Vs. STATE OF U P
|
May 13, 2011 |
|
R P SRIVASTAVA Vs. GOVT ADVOCATE
|
November 3, 2011 |
|
R.K. PANDEY Vs. S.D.O.
|
July 18, 2011 |
|
R.P. PRODUCTS THROUGH ITS PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAX U.P. AND ORS.
|
September 6, 2011 |
|
RACHNA AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED
|
November 3, 2011 |
|
RACHNA BAJAL Vs. RENT CONTORL AND EVICTION OFFICER/CITY MAGISTRATE LKO
|
February 7, 2011 |
|
RADHA Vs. ANIL KUMAR
|
March 7, 2011 |
|
RADHA DEVI @ PUSPAMATI AND ANR Vs. STATE OF U P & ANR
|
July 21, 2011 |
|
RADHA KRISHNA Vs. STATE
|
May 3, 2011 |
|
RADHA KRISHNA PANDEY Vs. SUB-DIVISIONAL OFFICER KANPUR DEHAT
|
July 18, 2011 |
|
RADHA RATHAUR Vs. STATE
|
August 11, 2011 |
|
RADHEY LAL Vs. SPECIAL JUDGE S C /S T ACT LUCKNOW
|
March 24, 2011 |
|
RADHEY MOHAN SRIVASTAVA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 14, 2011 |
|
RADHEY SHYAM Vs. ADDITIONAL DISTRICT JUDGE
|
April 8, 2011 |
|
RADHEY SHYAM @ CHANDRAM UPADHYAY Vs. STATE OF U P
|
September 27, 2011 |
|
RADHEY SHYAM AND OTHERS Vs. STATE OF U.P.
|
December 25, 2011 |
|
RADHEY SHYAM KAPOOR Vs. ALLAHABAD BANK
|
September 21, 2011 |
|
RADHEY SHYAM MAURYA Vs. STATE OF U.P. AND OTHERS
|
December 21, 2011 |
|
RADHEY SHYAM S/O NARAIN Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 22, 2011 |
|
RADHEY SHYAM SINGH Vs. STATE OF U.P. AND ORS.
|
May 27, 2011 |
|
RADHIKA DEVI Vs. SANJAY KUMAR
|
November 9, 2011 |
|
RAFAT NAGHMI Vs. ANJUMAN LSLAMIA MUSLIM YATEEM KHANA
|
April 8, 2011 |
|
RAFI ULLAH Vs. ASLAM
|
May 25, 2011 |
|
RAFIQ Vs. STATE OF U P
|
November 9, 2011 |
|
RAFIQUNNISSA Vs. COLLECTOR D M
|
July 7, 2011 |
|
RAGHAV SARAN RAI Vs. STATE OF U P
|
March 14, 2011 |
|
RAGHBIR SINGH Vs. STATE OF U P
|
September 27, 2011 |
|
RAGHU NATH SINGH Vs. PRESIDIANG OFFICER LABOUR COURT U.P. VARANASI AND ORS.
|
February 11, 2011 |
|
RAGHU RAJ PRATAP SINGH ALIAS RAJA BHAIYA Vs. STATE
|
April 8, 2011 |
|
RAGHUBEER SAHAI Vs. JAI PRAKASH AND ORS.
|
February 11, 2011 |
|
RAGHUNATH Vs. BHAI LAL
|
April 16, 2011 |
|
Raghunath Harijan Vs. State of U.P. and Others
|
January 5, 2011 |
|
RAGHUNATH INTERNATIONAL LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
February 25, 2011 |
|
RAGHUNATH RAM Vs. STATE OF U.P. & OTHERS
|
December 13, 2011 |
|
RAGHUNATH RAM Vs. THE STATE OF U.P. AND OTHERS
|
November 11, 2011 |
|
RAGHURAJ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
February 17, 2011 |
|
RAGHUVEER KUMAR Vs. DISTRICT BASIC EDUCATION OFFICER
|
January 10, 2011 |
|
RAGHUVEER PRASAD Vs. VISHNU DUTT
|
January 25, 2011 |
|
RAGHUVEER SHARAN SHARMA Vs. STATE
|
September 3, 2011 |
|
RAGHUVENDRA MISHRA Vs. UNION OF INDIA
|
March 14, 2011 |
|
RAGHVENDRA NAYAK Vs. STATE OF U P
|
April 15, 2011 |
|
RAGHVENDRA PRATAP SINGH Vs. LAHOORI
|
September 29, 2011 |
|
RAGHVENDRA SINGH Vs. STATE OF U P
|
March 3, 2011 |
|
RAGHVENDRA SINGH ALIAS BABUA Vs. STATE OF U P
|
January 3, 2011 |
|
Ragini Yadav Vs. State of U.P.& Ors.
|
February 4, 2011 |
|
RAGUNATH HARIJAN Vs. STATE OF U P
|
January 5, 2011 |
|
RAGUVEER BAHADUR SINHA Vs. DISTRICT MAGISTRATE FAIZABAD
|
January 13, 2011 |
|
RAHDEY SHYAM SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 27, 2011 |
|
RAHMAN EXPORTS PVT LTD Vs. STATE OF U P
|
February 9, 2011 |
|
Rahmat Bux Rahmani Vs. Sarla Malhotra
|
November 4, 2011 |
|
RAHUL KUMAR Vs. STATE OF U P
|
March 29, 2011 |
|
RAI SHAHAB Vs. D D C BIJNOR
|
March 7, 2011 |
|
Rai Shahab and others Vs. D.D.C., Bijnor and others
|
March 7, 2011 |
|
RAIS KHAN Vs. RAM KISHAN SHARMA
|
January 28, 2011 |
|
RAISA BEGAM Vs. DISTRICT REGISTRAR SAHARANPUR
|
July 25, 2011 |
|
RAISA BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 30, 2011 |
|
RAJ BAHADUR Vs. BABU LAL
|
January 21, 2011 |
|
RAJ BAHADUR Vs. STATE
|
June 30, 2011 |
|
RAJ BAHADUR AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
November 2, 2011 |
|
RAJ BAHADUR PATEL Vs. STATE OF U P
|
March 25, 2011 |
|
RAJ BAHADUR SINGH Vs. STATE OF U P
|
October 20, 2011 |
|
RAJ BAHADUR YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 19, 2011 |
|
RAJ BALA Vs. STATE OF U P THROUGH SECRETARY REVENUE U P LUCKNOW
|
June 28, 2011 |
|
RAJ KAMAL SHUKLA Vs. CIVIL JUDGE, (S.D.) MOHAMMDI KHERI
|
May 11, 2011 |
|
RAJ KARAN LODH AND ANR. Vs. STATE OF U.P.
|
April 11, 2011 |
|
RAJ KISHOR AWASTHI Vs. STATE OF U P
|
January 18, 2011 |
|
RAJ KISHORE Vs. STATE OF U.P.
|
September 26, 2011 |
|
RAJ KISHORE PANDEY Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
RAJ KISHORE VAISH Vs. STATE OF U P
|
September 22, 2011 |
|
RAJ KUMAR Vs. STATE OF U P
|
September 3, 2011 |
|
RAJ KUMAR Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 4, 2011 |
|
RAJ KUMAR Vs. THE STATE OF U.P. AND ORS.
|
May 16, 2011 |
|
RAJ KUMAR Vs. STATE OF U P
|
December 7, 2011 |
|
RAJ KUMAR ALIAS RAJJO Vs. VINOD KUMAR CHATURVEDI
|
March 1, 2011 |
|
RAJ KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 5, 2011 |
|
RAJ KUMAR AND ORS. Vs. STATE OF U.P
|
January 31, 2011 |
|
RAJ KUMAR CHATURVEDI Vs. THE AUTHORIZED OFFICER AND ANOTHER
|
October 17, 2011 |
|
RAJ KUMAR CHAUDHARY Vs. STATE
|
May 27, 2011 |
|
RAJ KUMAR GABA Vs. STATE OF U.P. AND OTHERS
|
July 21, 2011 |
|
RAJ KUMAR GAUTAM Vs. STATE OF U P
|
November 24, 2011 |
|
RAJ KUMAR GUPTA Vs. STATE
|
January 6, 2011 |
|
RAJ KUMAR MAKHIJA Vs. S K S AND CO
|
September 30, 2011 |
|
Raj Kumar Makhija and others Vs. S.K.S.and Co.and others
|
September 30, 2011 |
|
RAJ KUMAR PUNDIR Vs. STATE OF U P
|
October 17, 2011 |
|
RAJ KUMAR SAHU Vs. SMT. RAM RATI SAHU
|
June 24, 2011 |
|
RAJ KUMAR SAXENA Vs. STATE OF U.P. AND ORS.
|
July 6, 2011 |
|
RAJ KUMAR SHUKLA Vs. STATE OF U P
|
December 16, 2011 |
|
RAJ KUMAR SINGH Vs. CANTONMENT BOARD
|
November 2, 2011 |
|
RAJ KUMAR SINGH Vs. RANVIR SINGH
|
March 31, 2011 |
|
RAJ KUMAR SINGH Vs. STATE OF U P
|
April 1, 2011 |
|
RAJ KUMARI Vs. STATE OF U P
|
March 3, 2011 |
|
RAJ KUMARI Vs. RAJEEV KUMAR SINGH
|
December 12, 2011 |
|
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS
|
October 21, 2011 |
|
RAJ NARAIN SHUKLA S/O LATE BRINDAVAN SHUKLA Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY REVENUE AND ORS.
|
April 5, 2011 |
|
RAJ NARAIN TIWARI Vs. STATE OF U.P.
|
September 2, 2011 |
|
RAJ NARAYAN Vs. STATE OF U P
|
July 11, 2011 |
|
RAJ NATH TRIPATHI Vs. STATE OF U.P. THRU. PRIN SECY. AURVED AND UNANI (AYUSH) AND ORS.
|
September 28, 2011 |
|
RAJ PATI Vs. UPPAR ZILADHIKARI F AND R
|
April 6, 2011 |
|
RAJ PRAKASH Vs. STATE OF U P
|
October 14, 2011 |
|
RAJ RAM Vs. DY. DIRECTOR OF CONSOLIDATION BARABANKI AND 5 ORS.
|
September 15, 2011 |
|
RAJ RANI Vs. VTH ADDL DISTRICT JUDGE AGRA
|
July 13, 2011 |
|
RAJ RANI GULATI Vs. CIT CENTRAL TILAK
|
October 19, 2011 |
|
RAJ VEER Vs. STATE OF U P
|
November 9, 2011 |
|
RAJA BHAIYA PATSARIA Vs. ADDL. D.J. AND ORS.
|
February 21, 2011 |
|
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION KAUSHAMBI
|
April 27, 2011 |
|
RAJA RAM SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 15, 2011 |
|
RAJAN SINGH @ DHARMENDRA SINGH Vs. STATE OF U.P.
|
June 2, 2011 |
|
RAJANI CHAUHAN Vs. SAROJ SINGH
|
November 9, 2011 |
|
RAJAT LAL Vs. COMMISSIONER SAHARANPUR DIVISION
|
April 16, 2011 |
|
RAJBALI Vs. STATE OF U P
|
November 17, 2011 |
|
RAJDEV AND ORS. Vs. DISTRICT DIRECTOR OF CONSOLIDATON AND ORS.
|
April 28, 2011 |
|
RAJEEV ABROAL Vs. STATE OF U P
|
December 23, 2011 |
|
RAJEEV AGRAWAL Vs. BANGALIMAL AGRAWAL
|
October 18, 2011 |
|
RAJEEV AGRAWAL Vs. BANGALI MAI AGRAWAL
|
August 18, 2011 |
|
RAJEEV KUMAR Vs. STATE OF U P
|
January 24, 2011 |
|
RAJEEV KUMAR S/O RADHEY SHYAM Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 24, 2011 |
|
RAJEEV KUMAR SAINI Vs. GOVT ADVOCATE
|
October 19, 2011 |
|
RAJEEV KUMAR SHARMA Vs. ADDITIONAL CIVIL JUDGE J.D. AND OTHERS
|
November 24, 2011 |
|
RAJEEV KUMAR UPADHYAY Vs. STATE OF U P
|
March 8, 2011 |
|
RAJEEV MISHRA Vs. SANJAY SRIVASTAVA
|
May 6, 2011 |
|
RAJEEV MOHAN Vs. UNION OF INDIA AND OTHERS
|
December 22, 2011 |
|
RAJEEV SINGH Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDUCATION GOVT.
|
June 24, 2011 |
|
RAJENDRA Vs. STATE
|
March 18, 2011 |
|
RAJENDRA Vs. STATE OF U P
|
August 19, 2011 |
|
RAJENDRA Vs. STATE OF U P
|
March 31, 2011 |
|
RAJENDRA AND ORS. Vs. DEPUTY DIRECTOR, CONSOLIDATION AND ORS.
|
April 13, 2011 |
|
RAJENDRA ISPAT PVT LTD Vs. STATE OF U P
|
December 21, 2011 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
December 7, 2011 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
March 11, 2011 |
|
RAJENDRA KUMAR SHARMA Vs. ALLAHABAD BANK
|
July 7, 2011 |
|
RAJENDRA KUMAR SHARMA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 26, 2011 |
|
RAJENDRA KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
June 23, 2011 |
|
RAJENDRA PRASAD Vs. INDIAN OIL CORPORATION LTD
|
September 15, 2011 |
|
RAJENDRA PRASAD DUBEY Vs. S.D.O.
|
February 10, 2011 |
|
RAJENDRA PRASAD DUBEY Vs. STATE OF U.P. AND ORS.
|
September 16, 2011 |
|
RAJENDRA PRASAD GAUTAM Vs. THE STATE OF U.P. AND OTHERS
|
November 14, 2011 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
|
August 9, 2011 |
|
RAJENDRA PRASAD KURIL Vs. STATE OF U.P. THROUGH SECY VIKLANG KALYAN
|
September 9, 2011 |
|
RAJENDRA PRASAD PANDEY Vs. DINESH GUPTA
|
May 31, 2011 |
|
RAJENDRA PRASAD PANDEY AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
May 31, 2011 |
|
RAJENDRA PRASAD RUHELA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD & OTHERS
|
December 8, 2011 |
|
RAJENDRA PRASAD S/O VIDYA NATH Vs. STATE OF U.P. THR. SECY. BASIC EDUCATION & 4 ORS.
|
November 22, 2011 |
|
RAJENDRA PRASAD SHARMA Vs. PRATIBHA RANI SHARMA
|
July 4, 2011 |
|
RAJENDRA PRASAD VISHWAKARAMA Vs. UNION OF INDIA
|
February 11, 2011 |
|
RAJENDRA PRATAP SINGH & COMPANY Vs. STATE OF U.P.
|
December 14, 2011 |
|
RAJENDRA RAI AND ORS. Vs. STATE OF U.P. AND ANR.
|
February 23, 2011 |
|
RAJENDRA SHANKER TRIPATHI Vs. AJAY KUMAR GUPTA
|
April 4, 2011 |
|
RAJENDRA SHANKER TRIPATHI Vs. AJAY KUMAR GUPTA
|
March 4, 2011 |
|
RAJENDRA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE AND REVENUE/ZILA NIBANDHAK BAREILLY
|
August 29, 2011 |
|
RAJENDRA SINGH Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW
|
March 10, 2011 |
|
RAJENDRA SINGH Vs. SRI SUSHIL KUMAR, PRINCIPAL SECY. MINOR IRRIGATION DEPTT.
|
February 17, 2011 |
|
RAJENDRA SINGH Vs. SHIV DHARI
|
October 10, 2011 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
April 22, 2011 |
|
RAJENDRA SINGH Vs. STATE OF U.P.THROUGH SECY.HOME
|
May 31, 2011 |
|
RAJENDRA SINGH TYAGI Vs. PREM SINGH AND ORS.
|
May 2, 2011 |
|
RAJENDRA YADAV Vs. STATE
|
March 3, 2011 |
|
RAJESH ARORA Vs. STATE OF U.P.
|
July 13, 2011 |
|
RAJESH CHAUDHARY Vs. STATE OF U P
|
March 25, 2011 |
|
RAJESH DOGRA Vs. STATE
|
November 29, 2011 |
|
RAJESH GUPTA Vs. HAZI JAMILLUDDIN KHAN
|
May 31, 2011 |
|
RAJESH KUAMR VERMA S/O BAIJ NATH VERMA Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME
|
January 5, 2011 |
|
RAJESH KUMAR Vs. STATE
|
August 16, 2011 |
|
RAJESH KUMAR ALIAS RAJU Vs. RECEIVE SRI HARPAL SINGH
|
July 11, 2011 |
|
RAJESH KUMAR AND ORS Vs. STATE OF U P AND ANR
|
September 7, 2011 |
|
RAJESH KUMAR MALHOTRA Vs. ASHOK KUMAR MEHROTRA
|
March 31, 2011 |
|
RAJESH KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
January 17, 2011 |
|
RAJESH KUMAR NIRANJAN Vs. STATE OF U.P. AND OTHERS
|
August 23, 2011 |
|
RAJESH KUMAR PATEL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 18, 2011 |
|
RAJESH KUMAR SAXENA S/O JAGDISH BAHADUR SAXRENA AND ORS. Vs. STATE OF U.P. THRU SECRETARY LOK NIRMAN AND ORS.
|
November 3, 2011 |
|
RAJESH KUMAR SINGH Vs. SRI INDRAJEET PRATAP SHAHI
|
March 8, 2011 |
|
RAJESH KUMAR SINGH Vs. STATE OF U P
|
August 8, 2011 |
|
RAJESH KUMAR SINGH SECY RAILWAY EMPLOYEES Vs. STATE
|
May 3, 2011 |
|
RAJESH KUMAR SRIVASTAVA Vs. D.M. AND ORS.
|
March 31, 2011 |
|
RAJESH KUMAR YADAV Vs. STATE OF U P
|
September 29, 2011 |
|
RAJESH PAL Vs. CHIEF MANAGER/AUTHORIZED OFFICER ALLAHABAD BANK ZONAL OFFICE KANPUR NAGAR
|
April 11, 2011 |
|
RAJESH PANDEY Vs. STATE OF U P
|
April 19, 2011 |
|
RAJESH PATHAK Vs. STATE OF UTTAR PRADESH
|
December 5, 2011 |
|
RAJESH RATHORE Vs. STATE
|
August 18, 2011 |
|
RAJESH SHARMA Vs. STATE OF U P AND ANOTHER
|
September 12, 2011 |
|
RAJESH SHUKLA Vs. STATE
|
April 28, 2011 |
|
RAJESH SINGH Vs. BHISM SHANKAR ALIAS KUSHAL TIWARI
|
August 12, 2011 |
|
RAJESH TALWAR Vs. CBI DELHI
|
March 18, 2011 |
|
RAJESHWARI DEVI Vs. STATE OF U P
|
January 7, 2011 |
|
RAJESHWARI PRASAD SINGH Vs. SWAMI SHARAN SINGH
|
July 8, 2011 |
|
RAJHANS INFRATECH PVT LTD Vs. STATE OF U P
|
May 10, 2011 |
|
RAJIV KUMAR Vs. STATE
|
April 18, 2011 |
|
RAJJAB ALIANSARI Vs. STATE
|
February 10, 2011 |
|
RAJJAN Vs. STATE
|
October 18, 2011 |
|
RAJJAN SINGH Vs. STATE OF U P
|
November 2, 2011 |
|
RAJKALI DEVI Vs. XITH A D J ALLAHABAD
|
March 28, 2011 |
|
RAJKUMAR AND ORS. Vs. STATE OF U.P.
|
April 6, 2011 |
|
RAJMATI Vs. STATE OF U P
|
February 21, 2011 |
|
RAJNEESH Vs. STATE OF U P
|
July 12, 2011 |
|
RAJNI Vs. STATE OF U P
|
May 30, 2011 |
|
RAJNI KANT Vs. STATE OF U P
|
October 14, 2011 |
|
RAJNIKANT CHAUBEY Vs. STATE OF U.P. AND OTHERS
|
October 31, 2011 |
|
RAJPAL Vs. STATE OF U P
|
November 15, 2011 |
|
RAJPAL SINGH Vs. STATE OF U P
|
May 25, 2011 |
|
RAJSHREE JEWELLERS Vs. COMMISSIONER, COMMERCIAL TAX
|
July 14, 2011 |
|
RAJU Vs. DIVISIONAL COMMISSIONER
|
November 21, 2011 |
|
RAJU AHIRWAR Vs. STATE OF U P
|
August 4, 2011 |
|
RAJU DUBEY AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 18, 2011 |
|
RAJU SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 7, 2011 |
|
RAJU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 4, 2011 |
|
RAJVEER SINGH AND ORS. Vs. STATE OF U.P.
|
May 11, 2011 |
|
RAJVINDER SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
November 23, 2011 |
|
RAJVIR Vs. STATE OF U P
|
March 3, 2011 |
|
RAKESH Vs. STATE OF U P
|
September 8, 2011 |
|
RAKESH Vs. STATE
|
January 3, 2011 |
|
RAKESH AND ORS. Vs. STATE OF U.P.
|
April 27, 2011 |
|
RAKESH AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 25, 2011 |
|
RAKESH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 9, 2011 |
|
RAKESH BALA ANEJA Vs. SUSHIL BAJAJ
|
December 16, 2011 |
|
RAKESH BHUSHAN MISHRA Vs. STATE OF U.P.
|
September 27, 2011 |
|
RAKESH CHAND PANDEY Vs. STATE
|
January 4, 2011 |
|
RAKESH JAIN Vs. WELLWON BUILDERS INDIA PVT LTD
|
February 18, 2011 |
|
RAKESH JEWELLERS & VASTRALAY Vs. STATE
|
May 25, 2011 |
|
RAKESH KUMAR Vs. STATE OF U P
|
December 13, 2011 |
|
RAKESH KUMAR & OTHERS Vs. STATE OF U P & ANOTHER
|
November 1, 2011 |
|
RAKESH KUMAR DIXIT Vs. STATE OF U.P. AND OTHERS
|
December 23, 2011 |
|
RAKESH KUMAR GOEL Vs. STATE OF U P
|
December 22, 2011 |
|
RAKESH KUMAR MEHRA Vs. STATE OF U.P. AND ORS.
|
August 24, 2011 |
|
RAKESH KUMAR MISHRA Vs. STATE OF U P
|
December 2, 2011 |
|
RAKESH KUMAR PANDEY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 4, 2011 |
|
RAKESH KUMAR PATHAK AND ANR. Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
RAKESH KUMAR SHUKLA Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
RAKESH KUMAR SHUKLA Vs. STATE OF UP
|
October 17, 2011 |
|
RAKESH KUMAR SONI Vs. STATE OF U.P. AND OTHERS
|
December 8, 2011 |
|
RAKESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
March 1, 2011 |
|
RAKESH PANDEY Vs. STATE OF U.P.
|
February 15, 2011 |
|
RAKESH SHARMA Vs. BOARD OF REVENUE
|
November 24, 2011 |
|
RAKESH SINGH Vs. STATE OF U P
|
February 24, 2011 |
|
RAKESH SINGH Vs. STATE OF U P
|
February 7, 2011 |
|
RAKESH SINGH Vs. SONIA GANDHI
|
February 14, 2011 |
|
RAKESH VEER SINGH Vs. STATE
|
April 19, 2011 |
|
RAKESH YADAV Vs. STATE OF U.P.
|
November 8, 2011 |
|
RAKSHA PAL SINGH Vs. POKHI SINGH
|
July 5, 2011 |
|
Rakshapal Singh Vs. State of U.P.and Others
|
July 13, 2011 |
|
RAKSHPAL Vs. STATE OF U P
|
June 29, 2011 |
|
RAKSHPAL SINGH Vs. STATE OF U P
|
July 13, 2011 |
|
RAM ABHILAKH Vs. SUB-DIVISIONAL OFFICER, BHINGA SHRAWASTI AND ANOTHER
|
June 29, 2011 |
|
RAM ACHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 13, 2011 |
|
RAM ACHAL RAWAT Vs. STATE OF U.P.
|
November 11, 2011 |
|
RAM ADHAR Vs. BOARD OF REVENUE U P AT ALLAHABAD THROUGHT ITS REGISTRAR
|
October 31, 2011 |
|
RAM AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
March 10, 2011 |
|
RAM ASHRAYA Vs. STATE
|
January 13, 2011 |
|
RAM AUTAR VERMA Vs. STATE OF U.P. THRU PRIN. SECY. SOCIAL WELFARE & 3 ORS.
|
November 28, 2011 |
|
RAM AUTAR YADAV Vs. DAYA NAND SWARUP PANDEY
|
July 28, 2011 |
|
RAM AWADH Vs. COLLECTOR/DISTRICT D D C JAUNPUR
|
April 7, 2011 |
|
RAM AWADH Vs. STATE OF U P
|
July 19, 2011 |
|
RAM AWADH RAM Vs. STATE OF U.P.
|
October 21, 2011 |
|
RAM AWADH SINGH (SINCE DECEASED) THRU L.R. Vs. KAMATA (SINCE DECEASED) AND ORS.
|
March 29, 2011 |
|
RAM AYODHYA Vs. STATE OF U P
|
September 27, 2011 |
|
RAM BABU YADAV Vs. STATE OF U P
|
August 19, 2011 |
|
RAM BADAN CHAUHAN Vs. REGIONAL ADMISTRATIVE
|
September 16, 2011 |
|
RAM BAHADUR DHOBI Vs. STATE OF U P
|
January 4, 2011 |
|
RAM BAHADUR SAXENA Vs. STATE OF U.P.
|
March 31, 2011 |
|
RAM BARAN SINGH Vs. STATE OF U.P.
|
December 1, 2011 |
|
RAM BETI Vs. STATE OF U P
|
January 19, 2011 |
|
RAM BHAN Vs. STATE OF U.P.
|
April 20, 2011 |
|
RAM BHAROSA TRIPATHI Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
RAM BIHARI RAI Vs. STATE OF U P AND ANOTHER
|
July 22, 2011 |
|
RAM BIHARI SRIVASTAVA Vs. STATE OF U.P. & OTHERS
|
December 16, 2011 |
|
RAM BRIKSHA Vs. VIII - DISTRICT JUDGE AND ORS.
|
February 21, 2011 |
|
RAM CHANDRA Vs. RADHEY SHVAM
|
November 25, 2011 |
|
Ram Chandra Vs. Radhey Shyam
|
March 25, 2011 |
|
RAM CHANDRA Vs. BOARD OF REVENUE
|
December 5, 2011 |
|
RAM CHANDRA & ANOTHER Vs. ATUL KUMAR GUPTA & OTHERS
|
December 1, 2011 |
|
RAM CHANDRA GUPTA Vs. COURT OF ADDITIONAL JUDGE SMALL CAUSE
|
December 5, 2011 |
|
RAM CHANDRA GUPTA Vs. UNION OF INDIA
|
January 13, 2011 |
|
RAM CHANDRA SINGH Vs. STATE
|
May 18, 2011 |
|
RAM CHANDRA SINGH YADAV Vs. STATE
|
April 21, 2011 |
|
RAM CHANDRA SRIVASTAVA Vs. VIITH ADDL DISTRICT JUDGE BARABANKI
|
February 9, 2011 |
|
RAM CHANDRA YADAV Vs. DISTRICT JUDGE ALLAHABAD
|
May 25, 2011 |
|
RAM CHANDRA YADAV Vs. STATE OF U P
|
December 20, 2011 |
|
RAM CHARAN PAL Vs. STATE OF U P
|
July 5, 2011 |
|
RAM CHARAN SINGH Vs. COMMISSIONER
|
September 29, 2011 |
|
RAM DARASH SINGH Vs. GANGA PRASAD YADAV AND ORS.
|
June 23, 2011 |
|
RAM DAS Vs. MUNNA LAL
|
January 28, 2011 |
|
Ram Das and another Vs. State of U.P.and others
|
October 31, 2011 |
|
RAM DAYAL Vs. STATE OF U P
|
January 12, 2011 |
|
RAM DAYAL & 2 ORS. Vs. DISTRICT JUDGE SULTANPUR & 3 ORS.
|
October 17, 2011 |
|
RAM DHANI Vs. RAJA RAM
|
May 5, 2011 |
|
RAM DHYAN SINGH Vs. STATE OF U P
|
April 27, 2011 |
|
RAM DIXIT Vs. DISTRICT JUDGE RAE BARELI
|
May 5, 2011 |
|
RAM DULAREY Vs. A C M II/RENT CONTROL & EVICTION OFFICER LUCKNOW
|
March 24, 2011 |
|
RAM DULAREY PRASAD Vs. STATE OF U P
|
January 27, 2011 |
|
RAM GANESH SINGH Vs. STATE OF U P
|
November 17, 2011 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. TEJENDRA PAL SINGH
|
June 27, 2011 |
|
RAM GOPAL Vs. STATE OF U P
|
March 7, 2011 |
|
RAM GOPAL & ANOTHER Vs. STATE OF U.P.
|
November 25, 2011 |
|
RAM GOPAL @ GOPAL Vs. MANIK CHAND
|
April 28, 2011 |
|
RAM GOPAL S/O HAZARI LAL Vs. STATE OF U.P. THROUGH SECRY. FOREST DEPTT. LKO. AND ORS.
|
November 3, 2011 |
|
RAM GOPAL SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 14, 2011 |
|
RAM GOVIND Vs. RAM PYARE SINGH
|
January 4, 2011 |
|
RAM HARSH TEWARI AND ANR Vs. REX, THROUGH RANG RAMANUJ PRASAD NARAIN SINGH
|
March 30, 2011 |
|
RAM JANAM PANDEY Vs. UNION OF INDIA (UOI) THROUGH SRI KAPIL SIBAL AND ORS.
|
April 4, 2011 |
|
RAM JANAM VERMA Vs. UNION OF INDIA
|
May 26, 2011 |
|
RAM JANKI TIWARI Vs. STATE OF U.P. AND ORS.
|
September 28, 2011 |
|
RAM JI AND ORS. Vs. ADDL. DISTRICT AND SESSIONS JUDGE AND ORS.
|
February 28, 2011 |
|
RAM JI LAL AGARWAL Vs. UNION OF INDIA
|
November 3, 2011 |
|
Ram Ji Tiwari and another Vs. State of U.P.
|
November 14, 2011 |
|
RAM KARAN ALIAS RAMAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 19, 2011 |
|
RAM KHELAWAN Vs. STATE OF U.P. THRU URBAN CEILING LAND CEILING AND ORS.
|
May 25, 2011 |
|
RAM KHELAWAN & ANOTHER Vs. STATE OF U.P.
|
December 23, 2011 |
|
RAM KISHAN Vs. THE STATE OF U.P. AND ORS.
|
May 13, 2011 |
|
RAM KISHORE Vs. STATE OF U P
|
December 13, 2011 |
|
RAM KISHORE KUSHWAHA Vs. ADDL. DISTRICT MAGISTRATE
|
May 3, 2011 |
|
RAM KRIPAL ALIAS CHIRKUT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 25, 2011 |
|
RAM KRIPAL MISHRA AND ORS. Vs. THE STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION LKO. AND ORS.
|
December 20, 2011 |
|
RAM KRIPAL S/O. RAM ACHAL Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. & ORS.
|
November 14, 2011 |
|
RAM KRIPAL SINGH Vs. STATE OF U.P.
|
February 2, 2011 |
|
RAM KRIPAL SRIVASTAVA Vs. U.P.P.S.T. LUCKNOW
|
September 23, 2011 |
|
RAM KRIPAL TRIPATHI Vs. REGISTRAR GENERAL
|
January 29, 2011 |
|
RAM KRIPAL YADAVA Vs. STATE
|
May 5, 2011 |
|
RAM KRISHNA SHARMA Vs. NANHI DEVI ALIAS INDRA DEVI
|
April 21, 2011 |
|
RAM KRIT PATHAK Vs. KISHUN SINGH
|
April 11, 2011 |
|
RAM KUMAR Vs. STATE OF U P
|
May 30, 2011 |
|
RAM KUMAR Vs. STATE OF U P
|
December 23, 2011 |
|
RAM KUMAR GUPTA Vs. BOARD OF REVENUE
|
August 23, 2011 |
|
RAM KUMAR GUPTA Vs. USHA GUPTA
|
December 22, 2011 |
|
RAM KUMAR GUPTA AND ORS Vs. STATE OF U P AND ANR
|
August 4, 2011 |
|
RAM LAKHAN GUPTA Vs. STATE OF U.P. AND 2 ORS.
|
January 12, 2011 |
|
RAM LAKHAN SINGH Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
|
RAM LAKHAN TIWARI Vs. SUPERINTENDENT OF POLICE KANPUR
|
May 13, 2011 |
|
RAM LAKSHMAN & ORS. Vs. YASHODA NANDAN & ORS.
|
November 4, 2011 |
|
RAM LAL Vs. ADDL COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
|
September 19, 2011 |
|
RAM LAL AGRAHARI Vs. STATE OF U P AND ANOTHER
|
July 22, 2011 |
|
Ram Lal and others Vs. Addl.Commissioner, Chitrakoot Dham, Mandal, Banda and others
|
September 19, 2011 |
|
RAM LALLAN Vs. STATE OF UP
|
December 20, 2011 |
|
RAM LAUT Vs. STATE OF U P
|
April 29, 2011 |
|
RAM MANI MISHRA Vs. STATE OF U P
|
November 25, 2011 |
|
RAM MANOHAR Vs. JAGGOO
|
November 11, 2011 |
|
RAM MANOHAR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
August 29, 2011 |
|
RAM MILAN Vs. STATE OF U.P.
|
October 17, 2011 |
|
RAM MILAN DUBEY S/O LATE K.N. DUBEY Vs. STATE OF U.P. THROUGH SECY. REVENUE LKO. AND ORS.
|
November 1, 2011 |
|
RAM MILAN NISHAD Vs. THE STATE OF U.P. AND ANR.
|
April 16, 2011 |
|
RAM MISHRA Vs. SANTOSH KUMAR AGRAHRI
|
July 13, 2011 |
|
RAM MOHAN DAYAL Vs. STATE OF U.P. THRU PRIN. SECY
|
April 28, 2011 |
|
RAM MOHAN TIWARI Vs. THE STATE OF U.P THRU PRINCIPAL SECY., HOME SECY., AND ORS.
|
November 11, 2011 |
|
RAM MURAT Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION COLLECTOR GORAKHPUR
|
April 8, 2011 |
|
RAM NARAIN Vs. DISTRICT JUDGE UNNAO
|
April 8, 2011 |
|
RAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 10, 2011 |
|
RAM NARAIN GOSAN Vs. STATE OF U P
|
July 4, 2011 |
|
RAM NARAIN HARIJAN Vs. STATE OF U P
|
February 4, 2011 |
|
RAM NARAYAN Vs. ADDL DISTRICT JUDGE
|
December 20, 2011 |
|
RAM NARAYAN Vs. PHOOLMATI
|
September 12, 2011 |
|
RAM NARESH Vs. STATE OF U P
|
April 18, 2011 |
|
RAM NARESH Vs. STATE OF U.P., THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES AND ORS.
|
September 15, 2011 |
|
Ram Naresh and others Vs. State of U.P.and others
|
April 13, 2011 |
|
Ram Naumee Vs. State of U.P.and Others
|
April 1, 2011 |
|
RAM NAUMEE Vs. STATE OF U P
|
April 21, 2011 |
|
RAM NAYAK TIWARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 25, 2011 |
|
RAM NEVAJ Vs. STATE
|
July 8, 2011 |
|
RAM NIHORE Vs. STATE
|
May 9, 2011 |
|
RAM NIWAS AWASTHI Vs. STATE
|
March 3, 2011 |
|
RAM PAL Vs. STATE OF U.P.
|
February 3, 2011 |
|
RAM PAL Vs. STATE OF U.P. AND 2 OTHERS
|
November 11, 2011 |
|
RAM PAL Vs. STATE OF U P
|
November 8, 2011 |
|
RAM PAL Vs. STATE OF U P
|
September 26, 2011 |
|
RAM PAL SINGH Vs. VIVEK NARAYAN
|
May 9, 2011 |
|
RAM PAL SINGH Vs. STATE
|
September 28, 2011 |
|
RAM PHERAN YADAV Vs. COMMISSIONER, DEVI PATAN DIVISION, GONDA
|
April 1, 2011 |
|
RAM PIARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 10, 2011 |
|
RAM PRAKASH Vs. SHRI ARUN KUMAR, ENGINEER-IN-CHIEF, DEPTT. OF IRRIGATION
|
May 3, 2011 |
|
RAM PRAKASH AND ORS. Vs. GAUMAN SINGH AND ORS.
|
March 8, 2011 |
|
RAM PRAKASH JAISWAL Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
|
November 2, 2011 |
|
RAM PRAKASH PAL Vs. STATE
|
September 12, 2011 |
|
RAM PRAKASH SHARMA Vs. STATE OF U.P. & ORS.
|
November 11, 2011 |
|
RAM PRAKASH SINGH AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 14, 2011 |
|
RAM PRAKASH TEWARI Vs. DY. INSPECTOR GENRAL OF POLICE DEVI PATNA MANDAL GONDA & ORS.
|
November 25, 2011 |
|
RAM PRAKASH YADAV Vs. STATE OF UP
|
July 26, 2011 |
|
RAM PRASAD GUPTA Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
RAM PRASAD VERMA Vs. STATE OF U.P. & OTHERS
|
December 23, 2011 |
|
RAM PRASTHA ISPAT Vs. STATE OF U P
|
December 19, 2011 |
|
RAM PRATAP JAISWAL Vs. UNION OF INDIA
|
December 19, 2011 |
|
RAM PRATAP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 26, 2011 |
|
RAM PRATAP YADAV AND ANR. Vs. ASSTT. REGISTRAR FIRMS SOCIETIES AND CHITS AND ORS.
|
February 9, 2011 |
|
RAM PRAVESH Vs. CHIEF MEDICAL OFFICER GHAZIPUR
|
February 28, 2011 |
|
RAM PREET Vs. ADDITIONAL COMMISSIONER GORAKHPUR DIVISION
|
May 30, 2011 |
|
RAM PYARE Vs. STATE OF U P
|
November 14, 2011 |
|
RAM PYARE Vs. KAMLA DEVI
|
December 13, 2011 |
|
RAM PYARE Vs. PURVANCHAL GRAMIN BANK, GKP. THRU ITS CHAIRMAN AND ORS.
|
November 1, 2011 |
|
Ram Pyare (In Jail) Vs. State of U.P.
|
November 14, 2011 |
|
RAM PYARE GUPTA Vs. STATE OF U P
|
January 4, 2011 |
|
RAM PYAREY PRASAD Vs. STATE OF U P AND OTHERS
|
October 19, 2011 |
|
RAM PYARI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 KANPUR NAGAR
|
February 11, 2011 |
|
RAM PYARI COLD STORAGE AND ICE FACTORY Vs. STATE OF U.P.
|
March 10, 2011 |
|
RAM RATAN SANKHWAR Vs. STATE OF U.P. AND OTHERS
|
December 20, 2011 |
|
RAM RATI Vs. STATE
|
January 12, 2011 |
|
RAM SAGAR ALIAS RAM KRISHNA Vs. COMMISSIONER LUCKNOW DIVISION LUKCNOW AND ANR.
|
April 28, 2011 |
|
RAM SAGAR SINGH Vs. STATE OF U P
|
March 28, 2011 |
|
RAM SAJIVAN Vs. STATE OF U P
|
January 3, 2011 |
|
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 2, 2011 |
|
RAM SARAN Vs. DEPUTY DIRECTOR CONSOLIDATION
|
December 23, 2011 |
|
RAM SEWAK Vs. AUTHORIZED OFFICER BANK OF BARODA AND ANOTHER
|
October 21, 2011 |
|
RAM SHANKER AND ORS. Vs. KAILASH NATH AND ORS.
|
September 16, 2011 |
|
RAM SHANKER SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI
|
April 11, 2011 |
|
RAM SHANKER SHUKLA Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE DEPTT. LKO. AND ORS.
|
November 24, 2011 |
|
RAM SHANKER SHUKLA Vs. STATE PUBLIC SERVICE TRIBUNAL U.P. LKO
|
March 11, 2011 |
|
RAM SHANKER SINGH Vs. STATE OF U P
|
July 8, 2011 |
|
RAM SHIROMANI PANDEY Vs. STATE OF U P
|
August 19, 2011 |
|
RAM SINGH Vs. STATE OF U P AND OTHERS
|
October 31, 2011 |
|
RAM SINGH Vs. ABDUL SATTAR
|
February 10, 2011 |
|
RAM SINGH Vs. DEPUTY GENRAL MANAGER AND ANR.
|
March 31, 2011 |
|
RAM SINGH YADAV AND ANOTHER Vs. STATE OF U P AND OTHERS
|
April 29, 2011 |
|
RAM SRINGAR DWIVEDI Vs. STATE OF U.P. AND ORS.
|
July 19, 2011 |
|
RAM SUDHAR TIWARI Vs. STATE OF U P
|
December 1, 2011 |
|
RAM SUKH SHARMA Vs. KANPUR DEVELOPMENT AUTHORITY
|
February 25, 2011 |
|
RAM SUMER YADAV Vs. THE STATE OF U.P. AND OTHERS
|
November 14, 2011 |
|
RAM SUMERI Vs. ORIENTAL INSURANCE CO REGD
|
May 10, 2011 |
|
RAM SUMRANI Vs. SUBHASH VAISHYA
|
May 2, 2011 |
|
RAM SUNDER Vs. STATE
|
October 31, 2011 |
|
RAM SURAT PANDEY Vs. THE ASSISTANT REGISTRAR, FIRMS AND ORS.
|
March 18, 2011 |
|
RAM SURESH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
November 4, 2011 |
|
RAM SWAROOP Vs. COLLECTOR
|
July 15, 2011 |
|
RAM SWAROOP AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 22, 2011 |
|
RAM SWAROOP SINGH Vs. STATE OF U P
|
August 11, 2011 |
|
RAM SWAROOP YADAV Vs. STATE OF U P
|
July 25, 2011 |
|
RAM SWARUP Vs. KADAM SINGH & OTHERS
|
November 9, 2011 |
|
RAM TIRATH SINGH Vs. STATE OF U.P. AND ORS.
|
May 11, 2011 |
|
RAM UJAGAR Vs. KAILASHA
|
April 26, 2011 |
|
RAM VILAS Vs. STATE OF U P
|
July 11, 2011 |
|
RAM VILAS Vs. BOARD OF REVENUE AND ANOTHER
|
September 3, 2011 |
|
RAM VILASH CHAUHAN Vs. STATE OF U P
|
February 25, 2011 |
|
RAM VISHAL Vs. D D C FATEHPUR
|
May 26, 2011 |
|
Ram Vishal and Others Vs. D.D.C., Fatehpur and Another
|
May 26, 2011 |
|
RAM VYAS RAI Vs. REGISTRAR CO OPERATIVE SOCIETIES U P
|
May 2, 2011 |
|
Ram Was Rai and Others Vs. Registrar, Co-Operative Societies, U.P.
|
February 2, 2011 |
|
RAM YASH SINGH Vs. STATE OF U P
|
March 7, 2011 |
|
RAMA ALIAS RAMESH Vs. STATE
|
April 29, 2011 |
|
RAMA BRICK FIELD Vs. STATE
|
March 3, 2011 |
|
RAMA DENTAL HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA (UOI) AND ORS.
|
May 30, 2011 |
|
RAMA KUSHWAHA Vs. STATE
|
February 1, 2011 |
|
RAMA NANDSHARMA Vs. COMMISSIONER BAREILLY DIVISION BARIELLY
|
September 21, 2011 |
|
RAMA SAHNKER VERMA S/O LATE SRI RAM NAYAN VERMA Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION AND 3 ORS.
|
June 24, 2011 |
|
RAMA SHANKAR Vs. STATE OF U P
|
December 7, 2011 |
|
RAMA SHANKAR Vs. ADDL COMMISSIONER
|
November 24, 2011 |
|
RAMA SHANKAR Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY REVENUE OF U P LUCKNOW
|
November 4, 2011 |
|
RAMA SHANKAR AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
August 12, 2011 |
|
RAMA SHANKAR TRIVEDI Vs. COMMISSIONER JHANSI DIVISION
|
January 17, 2011 |
|
RAMA SHANKAR VAISH Vs. PRESIDING OFFICER LABOUR COURT
|
July 4, 2011 |
|
RAMA SHANKER PANDEY (DECEASED) AND OTHERS Vs. CHANDAN PANDEY AND ANOTHER
|
November 21, 2011 |
|
RAMA SHANKER PASWAN AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 25, 2011 |
|
RAMADHAR Vs. STATE OF U P
|
August 2, 2011 |
|
RAMADHAR Vs. COLLECTOR JAUNPUR
|
March 10, 2011 |
|
RAMAI Vs. STATE OF U P
|
May 30, 2011 |
|
RAMAKANT PATHAK Vs. STATE OF U P
|
August 17, 2011 |
|
RAMAKANT SINGH Vs. STATE OF U P
|
April 18, 2011 |
|
RAMALA SAHKARI CHINI MILLS LTD Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
May 27, 2011 |
|
RAMANAND GUPTA Vs. STATE OF U P AND ORS
|
October 10, 2011 |
|
RAMAWATI DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
RAMBAHADUR PATEL Vs. STATE OF U.P. AND ORS.
|
September 26, 2011 |
|
RAMCHANDRA CHAND Vs. RAVINDRA SINGH D I O S GORAKHPUR
|
April 18, 2011 |
|
RAMDAS AND OTHERS Vs. STATE OF U.P.
|
November 25, 2011 |
|
RAMDHAN Vs. STATE OF U.P. & ANOTHER
|
November 14, 2011 |
|
RAMDHEERAJ AND ORS. Vs. STATE OF U.P.
|
January 3, 2011 |
|
RAMESH Vs. STATE OF U P
|
May 3, 2011 |
|
RAMESH BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
|
September 22, 2011 |
|
RAMESH CHAND Vs. VINAYAK BUILDWELL PVT LTD
|
August 24, 2011 |
|
RAMESH CHAND Vs. EXECUTIVE ENGINEER
|
November 15, 2011 |
|
RAMESH CHAND AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 23, 2011 |
|
RAMESH CHANDRA Vs. TUFAIL AHMAD
|
March 25, 2011 |
|
RAMESH CHANDRA Vs. THAKUR PRASAD
|
May 16, 2011 |
|
RAMESH CHANDRA Vs. DISTRICT JUDGE UNNAO
|
April 4, 2011 |
|
RAMESH CHANDRA AND ORS. Vs. STATE OF U.P.
|
July 19, 2011 |
|
RAMESH CHANDRA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
November 21, 2011 |
|
RAMESH CHANDRA AND OTHERS Vs. STATE OF U.P.
|
December 20, 2011 |
|
RAMESH CHANDRA BAJPAI Vs. STATE
|
November 9, 2011 |
|
RAMESH CHANDRA DOHRE AND ANR. Vs. VIRESH KUMAR AND ORS.
|
April 8, 2011 |
|
RAMESH CHANDRA MAURYA Vs. STATE OF U P
|
May 2, 2011 |
|
RAMESH CHANDRA PATAORIA Vs. STATE OF U.P.
|
May 31, 2011 |
|
RAMESH CHANDRA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
|
February 9, 2011 |
|
RAMESH CHANDRA TIWARI Vs. DIRECTOR OF EDUCATION
|
January 6, 2011 |
|
RAMESH CHANDRA YAGIK Vs. STATE OF U P
|
December 9, 2011 |
|
RAMESH DUTT AND ANR. Vs. VIIITH ADDL. DISTRICT JUDGE AND ORS.
|
March 3, 2011 |
|
RAMESH KAPOOR, S/O LATE GANESH KAPOOR Vs. STATE OF U P THR. PRIN. SECY. NAGAR VIKAS & 4 ORS.
|
November 11, 2011 |
|
RAMESH KUMAR Vs. STATE OF U.P. AND ANR.
|
January 21, 2011 |
|
RAMESH KUMAR SHARMA Vs. STATE OF U P
|
February 4, 2011 |
|
RAMESH KUMAR SINGH Vs. STATE OF U P
|
February 2, 2011 |
|
RAMESH PRASAD SHARMA S/O YAD RAM SHARMA & ANOTHER Vs. STATE OF U.P. THROUGH SECY. AGRICULTURE DEPTT. LKO. & ORS.
|
November 16, 2011 |
|
RAMESH SINGH Vs. AGRAGAMI KASHETRA VIKAS AGENCY
|
September 9, 2011 |
|
RAMESH SINGH Vs. STATE OF U P
|
July 20, 2011 |
|
RAMESH YADAV Vs. STATE OF U.P.
|
November 8, 2011 |
|
RAMESHWAR DAYAL Vs. MOHD SHAMSHUL LAKA
|
December 12, 2011 |
|
RAMESHWAR MAHTO Vs. COMMANDING OFFICER
|
April 16, 2011 |
|
RAMESHWAR SINGH Vs. DISTRICT JUDGE FAIZABAD
|
January 3, 2011 |
|
RAMHIT Vs. STATE OF U P
|
August 11, 2011 |
|
RAMHIT ALIAS HITTU Vs. STATE OF U P
|
February 23, 2011 |
|
RAMIVR SINGH {N-STATE} Vs. STATE OF U.P. THR. SECY HEALTH AND 3 ORS.
|
November 8, 2011 |
|
RAMJANAM PANDEY Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND ORS.
|
April 4, 2011 |
|
RAMJEE RAMAN Vs. BANARAS HINDU UNIVERSITY
|
August 30, 2011 |
|
RAMJEET UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 18, 2011 |
|
RAMJI Vs. ADDL DISTRICT AND SESSIONS JUDGE ANPARA AT OBRA
|
February 8, 2011 |
|
RAMJI Vs. SMT. CHANDRAWATI
|
February 18, 2011 |
|
RAMJI PANDEY Vs. PRESIDING OFFICER LABOUR COURT
|
August 17, 2011 |
|
RAMJI TIWARI Vs. STATE OF U P
|
November 14, 2011 |
|
RAMJI YADAV Vs. STATE OF U P
|
September 16, 2011 |
|
RAMJIT YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 21, 2011 |
|
RAMLAUT AND ANR. Vs. UPPER COMMISISONER, BASTI DIVISION, BASTI AND ORS.
|
February 23, 2011 |
|
RAMPAL SINGH Vs. STATE OF U P
|
March 18, 2011 |
|
RAMRAJ Vs. D D C BALLIA
|
May 26, 2011 |
|
RAMU ALIAS SANJAY SRIVASTAVA Vs. STATE
|
January 18, 2011 |
|
RAMU MISHRA Vs. STATE OF U P
|
July 11, 2011 |
|
RAMU SINGH AND ORS. Vs. RAMPAL SINGH AND ORS.
|
September 28, 2011 |
|
Ramwati (Widow) and others Vs. Sri.C.L.Saparia
|
March 9, 2011 |
|
RAMWATI WIDOW Vs. C L SAPARIA
|
March 9, 2011 |
|
RAMZANI Vs. STATE OF U P
|
March 25, 2011 |
|
RANA PRATAP SINGH Vs. K K SINHA
|
August 17, 2011 |
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RANA PRATAP VINAYAK Vs. VIIITH A D J
|
May 16, 2011 |
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RANBIR Vs. STATE
|
March 31, 2011 |
|
RANDHIR MAHAR AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 9, 2011 |
|
RANI DEVI Vs. JAGDISH SARAN GUPTA
|
July 21, 2011 |
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RANI SINGH Vs. STATE
|
March 28, 2011 |
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RANI SUMITRA RAJE Vs. KEWAL SANON SINCE DECEASED SUBSTITUTED THROUGH HIS L RS
|
May 18, 2011 |
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RANI SUMITRA RAJE Vs. KEWAL SENON DEAD BY L RS
|
May 1, 2011 |
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RANJANA TRIPATHI Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
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RANJU YADAV Vs. STATE OF U.P. AND ORS.
|
September 1, 2011 |
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RANVEER SINGH Vs. ADDL COMMISSIONER
|
July 5, 2011 |
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RANVEER SINGH Vs. AKHELESHWAR RAM MISHRA AND ANOTHER
|
December 19, 2011 |
|
RASHEED AHMAD AND ORS. Vs. D.D.C. AND ORS.
|
November 24, 2011 |
|
RASHID Vs. STATE OF U.P.
|
July 20, 2011 |
|
RASHID Vs. STATE OF U.P.
|
September 30, 2011 |
|
RASHID ALI Vs. STATE OF U P AND ANOTHER
|
September 23, 2011 |
|
RASHID MOHAMMAD Vs. VIDAYA DEVI
|
March 29, 2011 |
|
RASHMI KAPOOR Vs. STATE
|
April 21, 2011 |
|
RASHMI RANA D/O ANAND KISHORE RANA & 11 ORS. Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
December 2, 2011 |
|
RATAN SINGH YADAV Vs. STATE OF U P
|
February 24, 2011 |
|
RATAN SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
January 13, 2011 |
|
RAVENDRA SINGH Vs. STATE OF U P
|
July 20, 2011 |
|
RAVI KANT Vs. STATE OF U P
|
August 9, 2011 |
|
RAVI KANT GUPTA Vs. UNION OF INDIA
|
May 27, 2011 |
|
RAVI KASHYAP @ PINKU Vs. STATE OF U.P.
|
September 21, 2011 |
|
RAVI NANDINI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 FAIZABAD
|
September 19, 2011 |
|
RAVI PRAKASH Vs. STATE OF U P
|
November 11, 2011 |
|
RAVI PRATAP VERMA Vs. STATE OF U P
|
May 20, 2011 |
|
RAVI RAMAN SRIVASTAVA Vs. STATE OF U P
|
January 29, 2011 |
|
RAVIKANT MISHRA Vs. STATE OF U.P.
|
March 23, 2011 |
|
RAVINDRA GIRI GOSWAMI Vs. DARAGANJ RAM LEELA COMMITTEE
|
April 5, 2011 |
|
RAVINDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
April 21, 2011 |
|
RAVINDRA KUMAR ALIAS BABBU AND OTHERS Vs. STATE OF U P
|
December 15, 2011 |
|
RAVINDRA KUMAR AND ANR. Vs. STATE OF U.P. THORUGH ITS PRINCIPAL SECY. P.W.D. LUCKNOW
|
November 3, 2011 |
|
RAVINDRA KUMAR SAINI Vs. STATE OF U P
|
December 20, 2011 |
|
RAVINDRA KUMAR SRIVASTAVA Vs. CIVIL JUDGE (JUNIOR DIVISION) LAKHIMPUR
|
May 26, 2011 |
|
RAVINDRA LAL Vs. COLLECTOR/D M AZAMGARH AND OTHERS
|
October 21, 2011 |
|
RAVINDRA NATH CHATURVEDI Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 14, 2011 |
|
RAVINDRA NATH S/O. LATE BADRI PRASAD & 3 ORS. Vs. STATE OF U.P. THROUGH SECY. REVENUE LKO. & ORS.
|
November 8, 2011 |
|
RAVINDRA NATH VERMA Vs. PRAVIN MANI TRIPATHI
|
February 15, 2011 |
|
RAVINDRA SINGH Vs. D.M. MAINPURI AND ORS.
|
March 29, 2011 |
|
RAVINDRA YADAV Vs. STATE OF U.P. AND OTHERS
|
December 2, 2011 |
|
RBBRL CONTRACTORS AND ANOTHER Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 26, 2011 |
|
RE: IN THE MATTER OF CONTEMPT BY THE WEEKLY MAGAZINE OUTLOOK Vs. VINOD MEHTA, EDITOR IN CHIEF OUTLOOK AND ORS.
|
April 4, 2011 |
|
RED ROSE SENIOR SECONDARY SCHOOL RAJAJIPURAM Vs. AMAR KUMAR VERMA
|
January 12, 2011 |
|
REENA Vs. STATE
|
March 3, 2011 |
|
REET RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
April 25, 2011 |
|
REETA AGARWAL Vs. LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
|
December 9, 2011 |
|
REETA DEVI Vs. KUNWAR FATEH BAHAUDR, PRINCIPAL SECRY., HOME AND OTHERS
|
November 14, 2011 |
|
REGIONAL MANAGER JHANSI REGION, U.P.S.R.T.C. AND ORS. Vs. KANDHI PRASAD SHARMA AND ANR.
|
May 3, 2011 |
|
REKHA RANI Vs. SURAT SINGH PONIA
|
September 13, 2011 |
|
RELIANCE GENERAL INSURANCE COMPANY L T D Vs. GEETA
|
July 20, 2011 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAM SARAN SHEKHAWAT
|
December 23, 2011 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DEVENDRA SINGH BHADAURIYA AND ANR.
|
September 3, 2011 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SRI RAKESH KUMAR SHARMA & ANOTHER
|
November 2, 2011 |
|
RELIANCE INFOCOMM LIMITED Vs. STATE OF U.P. AND OTHERS
|
August 29, 2011 |
|
RENU Vs. STATE OF U P AND ANOTHER
|
September 23, 2011 |
|
RENU DIXIT Vs. STATE OF U.P. AND ORS.
|
May 2, 2011 |
|
RENU KUREEL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 17, 2011 |
|
RENU SURI Vs. STATE
|
December 2, 2011 |
|
RENUBALA Vs. CIVIL JUDGE SENIOR DIVISION COURT NO 1 MUZAFFARNAGAR
|
April 27, 2011 |
|
RENUKA SINGH Vs. STATE OF U.P. & OTHERS
|
December 9, 2011 |
|
RESERVE BANK OF INDIA Vs. KRISHI EXPORT COMPANY CORPORATION LTD
|
July 8, 2011 |
|
RESHMA BAND Vs. STATE
|
May 11, 2011 |
|
RIFAQAT Vs. SATYA NARAIN
|
December 22, 2011 |
|
RIKHVED Vs. A D M
|
October 10, 2011 |
|
RINKLE @ ANIL BHARDWAJ AND OTHERS Vs. STATE OF U P
|
July 22, 2011 |
|
RISHI KANT SHARMA Vs. STATE OF U P
|
May 26, 2011 |
|
RISHI KUMAR Vs. DAYA SHANKER DAUNESIA
|
July 4, 2011 |
|
RISHI PAL Vs. STATE OF U P
|
March 3, 2011 |
|
RISHIKESH VERMA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE JR DIV
|
April 20, 2011 |
|
RISHIPAL @ SRIPAL Vs. STATE OF U.P.
|
September 3, 2011 |
|
RITA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 11, 2011 |
|
RITESH KUMAR RAI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL DISTRICT JUDGE BALLIA
|
November 11, 2011 |
|
RITWICK PANDEY Vs. THE STATE OF U.P. AND ORS.
|
September 2, 2011 |
|
RIYA SINGH Vs. STATE
|
October 20, 2011 |
|
Riya Singh Vs. State of U.P.
|
May 25, 2011 |
|
RIYASAT Vs. STATE
|
March 14, 2011 |
|
RIYASAT Vs. STATE OF U.P.
|
March 1, 2011 |
|
RIYASAT ALI AND ORS Vs. STATE OF UTTAR PRADESH AND ORS
|
December 21, 2011 |
|
RIYAZUL Vs. STATE OF U.P.
|
July 28, 2011 |
|
RIZWAN AND OTHERS Vs. STATE OF U P AND ANOTHER
|
November 23, 2011 |
|
ROBIN LAL Vs. ADDL COMMISSIONER GORAKHPUR DIVISION
|
July 11, 2011 |
|
ROHIT MALIK Vs. STATE OF U P
|
March 15, 2011 |
|
ROJU Vs. STATE
|
January 7, 2011 |
|
ROOP CHANDRA Vs. STATE OF U.P. & OTHERS
|
December 1, 2011 |
|
ROOP LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
December 15, 2011 |
|
ROOPCHAND Vs. MEMBER, BOARD OF REVENUE, CIRCUIT COURT AND ORS.
|
February 17, 2011 |
|
ROSHAN LAL ARYA Vs. UTTAR PRADESH AWAS EVAM VIKAS PARISHAD AND ORS.
|
January 4, 2011 |
|
ROSHAN LAL YADAV Vs. STATE OF U P
|
May 16, 2011 |
|
ROTOMAC PENS PVT. LIMITED Vs. STATE LEVEL COMMITTEE, LUCKNOW AND ANOTHER
|
March 31, 2011 |
|
RUCHI SHARMA Vs. STATE OF U P
|
April 6, 2011 |
|
RUCHI SRIVASTAVA Vs. PRINCIPAL FAMILY COURT AND ANR.
|
September 6, 2011 |
|
RUDRA NARAIN PANDEY Vs. STATE OF U P
|
July 4, 2011 |
|
RUDRA NATH MISHRA Vs. STATE OF U.P. AND ORS.
|
April 6, 2011 |
|
RUNGTA IRRIGATION LTD. Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
|
August 10, 2011 |
|
RUP SINGH Vs. GOPAL PRASAD
|
April 4, 2011 |
|
RUPALI DEVI Vs. STATE OF U P
|
August 3, 2011 |
|
RUPESH KUMAR Vs. STATE OF U P
|
August 2, 2011 |
|
Rurali Devi Vs. State of U.P.and Another
|
August 3, 2011 |
|
S K CONSTRUCTION Vs. STATE
|
April 19, 2011 |
|
S K MATHUR Vs. UNION OF INDIA
|
February 24, 2011 |
|
S P GOPAL Vs. MUKUND TRIPATHI
|
July 29, 2011 |
|
S P MITTAL Vs. STATE OF U P
|
March 23, 2011 |
|
S S KANSAL Vs. XVTH ADJ MEERUT
|
March 9, 2011 |
|
S. TEWARI Vs. THE COMMISSIONER
|
April 5, 2011 |
|
S.C. SHUKLA Vs. OFFICIAL LIQUIDATOR, UTTAR PRADESH AND UTTARAKHAND
|
August 29, 2011 |
|
S.G.S. CONSTRUCTION & DEVELOPERS PVT. LTD. Vs. UP AWAS AVEM VIKAS PARISHAD & 4 ORS.
|
November 22, 2011 |
|
SABARI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 26, 2011 |
|
SABBIR AHMAD Vs. ADDITIONAL DISTRICT JUDGE KAUSHAMBI
|
February 4, 2011 |
|
SABHAJEET MISHRA Vs. STATE OF UTTAR PRADESH AND ORS.
|
February 17, 2011 |
|
SABIR HUSSAIN Vs. SMT. INDRAWATI AND ORS.
|
February 10, 2011 |
|
SABIR HUSSAIN Vs. STATE
|
April 11, 2011 |
|
SABJI VIKRETA KALYAN SAMITI BASTI THROUGH ITS SECRETARY Vs. STATE
|
June 30, 2011 |
|
SABU Vs. STATE OF U P
|
August 29, 2011 |
|
SACHCHIDANAND Vs. STATE OF U P
|
November 15, 2011 |
|
SACHCHIDANAND SACHCHEY Vs. STATE OF U P
|
July 14, 2011 |
|
SACHIDANAND SHARMA Vs. SAT DEVI
|
March 30, 2011 |
|
SACHIN AGARWAL Vs. STATE OF U P
|
September 22, 2011 |
|
SACHIN ARORA Vs. STATE OF U P
|
January 31, 2011 |
|
SACHIN ARORA Vs. STATE OF U.P
|
May 30, 2011 |
|
SACHIN RANA Vs. STATE OF U P
|
October 11, 2011 |
|
SACHIN RANA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 15, 2011 |
|
SADAR BAZAR VYAPAR SAMITI REGISTERED Vs. SABITRI DEVI
|
October 17, 2011 |
|
SADDAM Vs. STATE OF U.P.
|
September 22, 2011 |
|
SADDAM @ SONU Vs. STATE OF U P
|
November 25, 2011 |
|
SADHANA Vs. STATE OF U P
|
November 1, 2011 |
|
SADHANA SINGH Vs. STATE OF U P
|
March 28, 2011 |
|
SADHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION CAMP AT HAMIRPUR AND ORS.
|
April 13, 2011 |
|
SADHU Vs. UPPER AAYUKT (PRASHASAN) VARANASI AND ORS.
|
May 23, 2011 |
|
SADHU RAM S/O BHAGWAT PRASAD & ANOTHER. Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 9, 2011 |
|
SAEEDUDDIN Vs. STATE
|
March 3, 2011 |
|
SAGHIR AHMAD Vs. JUDGE SMALL CAUSESS COURT BIJNOR
|
April 29, 2011 |
|
SAGITTRAIOUS BUILDERS & COLONISERS Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2011 |
|
SAHARA INDIA REAL ESTATE CORPORATION LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 4, 2011 |
|
SAHDEV AND OTHERS Vs. STATE OF U P AND ANOTHER
|
December 2, 2011 |
|
SAHDEV SINGH Vs. STATE OF U P
|
March 3, 2011 |
|
SAHID ISLAM KHAN AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
|
September 15, 2011 |
|
SAHU STONE CRUSHING INDUSTRIES Vs. DIVISIONAL LEVEL COMMITTEE AND ANOTHER
|
November 24, 2011 |
|
SAI MAHAVIDYALAYA Vs. STATE OF U P
|
November 29, 2011 |
|
SAI SONS INTERNATIONAL THROUGH PROPRIETOR Vs. JAGDEO SINGH
|
August 23, 2011 |
|
SAI TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 19, 2011 |
|
SAIDUL REHMAN KHAN Vs. ADDITIOINAL COLLECTOR AND ORS.
|
May 16, 2011 |
|
SAIFI GRAMODYOG SEWA NIKETAN SORON GATE KASGANJ ETAH THROUGH ITS SECRETARY Vs. UNION OF INDIA
|
March 24, 2011 |
|
SAIFUDDIN Vs. ADDITIONAL COMMISSIONER (J), LUCKNOW DIVISION, LUCKNOW
|
May 23, 2011 |
|
SAIFUL ISLAM JAFRI Vs. UNION OF INDIA
|
October 18, 2011 |
|
SAIYAD NASIR MIYAN AND ANR. Vs. SAULAT ALI KHAN
|
March 16, 2011 |
|
SAJJAN SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 2, 2011 |
|
SAKHRAJ RAM Vs. STATE OF U.P. THRU HOME SECY. UP AND ORS.
|
May 2, 2011 |
|
SAKIRA Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
April 7, 2011 |
|
SALAMAT ULLAH Vs. RAM AUTAR KHANDELWAL
|
November 2, 2011 |
|
SALEEM Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
|
SALEEM Vs. STATE OF U.P.
|
January 6, 2011 |
|
SALEEM ALIAS KARIA Vs. STATE OF U P
|
July 22, 2011 |
|
SALEEM MOHD Vs. SANGEETA AGARWAL
|
April 25, 2011 |
|
SALEEMUDDIN KHAN Vs. STATE
|
March 8, 2011 |
|
SALIG RAM RATNAKAR Vs. STATE OF U P
|
May 12, 2011 |
|
SALIK RAM Vs. STATE OF U.P.
|
September 12, 2011 |
|
SALIM AHMAD Vs. COMMISSIONER
|
December 8, 2011 |
|
SALIM KHAN @ GUDDU Vs. UNION OF INDIA (UOI) AND ANR.
|
July 25, 2011 |
|
SALIM MOHAMMAD Vs. STATE OF U P
|
October 12, 2011 |
|
SALIM O LALLE Vs. STATE
|
January 4, 2011 |
|
SALIMUDDIN Vs. HAJJAN MISROZ BEGUM
|
December 22, 2011 |
|
SALIMUDDIN Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
|
February 4, 2011 |
|
SALIMUDDIN Vs. AUTHORISED OFFICER, ORIENTAL BANK OF COMMERCE AND ANOTHER
|
October 31, 2011 |
|
SALMA SYYED ABDUL QADIR Vs. STATE OF U P
|
November 1, 2011 |
|
SALMA SYYED ABDUL QUADIR Vs. STATE OF U P
|
November 11, 2011 |
|
SAMAR SINGH Vs. STATE OF U.P. THROUGH SECY.
|
December 14, 2011 |
|
SAMBHOO NARAYAN SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 12, 2011 |
|
SAMEEKSHA SRIVASTAVA THROUGH SAMRAT SRIVASTAVA AND NANDINI SRIVASTAVA Vs. STATE
|
March 28, 2011 |
|
SAMI BRICK FIELD Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
|
April 16, 2011 |
|
SAMIULLAH Vs. STATE OF U P
|
May 31, 2011 |
|
SAMMA Vs. BOARD OF REVENUE U P
|
March 31, 2011 |
|
SAMPATTI KUMAR DIXIT AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 4, 2011 |
|
SAMRAT CARPET Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
|
January 27, 2011 |
|
SAMSUDDIN Vs. SHAMIM AHMAD
|
March 9, 2011 |
|
SAMU RAM Vs. STATE OF U.P. THRU SECY. AND ORS.
|
September 6, 2011 |
|
SAMUNDRA Vs. STATE
|
August 4, 2011 |
|
SANA ULLAH SIDDIQUI Vs. STATE OF U.P.
|
September 8, 2011 |
|
SANAUWAR ALAM Vs. STATE
|
February 18, 2011 |
|
SANDEEP Vs. STATE
|
February 17, 2011 |
|
SANDEEP @ BOBY Vs. STATE OF U.P.
|
November 2, 2011 |
|
SANDEEP ALIAS SANDEEP MEHROTRA Vs. STATE
|
December 5, 2011 |
|
SANDEEP KUMAR Vs. STATE
|
July 18, 2011 |
|
SANDEEP KUMAR SINGH AND ORS. Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDUCATION LKO.
|
June 23, 2011 |
|
SANDEEP SINGH Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2011 |
|
SANGAM LAL SHUKLA Vs. SMT. REKHA MANI AND ANR.
|
August 23, 2011 |
|
SANGAM NISHAD ALIAS SAHANI Vs. STATE
|
August 30, 2011 |
|
SANGAM VIKRAM PARTS Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
|
August 1, 2011 |
|
SANJAI SINGH @ JITENDRA SINGH @ MONU Vs. STATE OF U.P.
|
February 23, 2011 |
|
SANJAY Vs. STATE OF U P
|
August 4, 2011 |
|
SANJAY DUTT Vs. STATE
|
January 20, 2011 |
|
SANJAY GUPTA Vs. STATE OF U P
|
August 25, 2011 |
|
SANJAY KHATRI Vs. STATE
|
February 18, 2011 |
|
SANJAY KHERA Vs. STATE OF U P
|
December 23, 2011 |
|
SANJAY KUMAR Vs. COLLECTOR
|
September 6, 2011 |
|
SANJAY KUMAR Vs. STATE OF U.P. THROUGH ITS SECY. SERICULTURE DEVELOPMENT
|
November 25, 2011 |
|
SANJAY KUMAR Vs. COLLECTOR BIJNOR
|
July 21, 2011 |
|
SANJAY KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
February 10, 2011 |
|
SANJAY KUMAR Vs. STATE OF U.P. AND ORS.
|
January 12, 2011 |
|
SANJAY KUMAR GUPTA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
|
January 25, 2011 |
|
SANJAY KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 18, 2011 |
|
SANJAY KUMAR YADAV Vs. STATE
|
May 19, 2011 |
|
SANJAY KUMAR, GANESHI LODH Vs. STATE OF U P
|
August 3, 2011 |
|
SANJAY RASTOGI Vs. A.D.J.,ROOM NO. 10,KANPUR NAGAR
|
September 5, 2011 |
|
SANJAY VERMA Vs. STATE
|
August 3, 2011 |
|
SANJAY YADAV & OTHERS Vs. STATE OF U P & ANOTHER
|
November 1, 2011 |
|
SANJEEV AGRAWAL Vs. STATE OF U P
|
August 25, 2011 |
|
SANJEEV ALIAS SANJU Vs. STATE OF U P
|
January 24, 2011 |
|
SANJEEV AWASTHI Vs. STATE
|
February 15, 2011 |
|
SANJEEV AWASTHI AND ANR. Vs. STATE OF U.P.
|
February 12, 2011 |
|
SANJEEV DIKSHIT Vs. STATE OF U.P. AND ANR.
|
March 31, 2011 |
|
SANJEEV KUMAR Vs. STATE
|
March 29, 2011 |
|
SANJEEV KUMAR Vs. VIRENDRA KUMAR MEHROTRA
|
April 27, 2011 |
|
SANJEEV KUMAR Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 19, 2011 |
|
SANJEEV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 9, 2011 |
|
SANJEEV KUMAR CHAWLA Vs. STATE OF U P
|
January 29, 2011 |
|
SANJEEV KUMAR DWIVEDI Vs. STATE OF U P
|
November 30, 2011 |
|
SANJEEV KUMAR TYAGI Vs. KAMLESH KUMARI
|
December 15, 2011 |
|
SANJEEV SHIVANIA @ SANJEEVAN LAL & ORS Vs. STATE OF U P & ORS
|
August 1, 2011 |
|
SANJEEVA Vs. STATE OF U.P.
|
May 18, 2011 |
|
SANJIV BALIYAN Vs. STATE OF U P
|
August 11, 2011 |
|
SANJU DEVI Vs. STATE OF U P
|
November 3, 2011 |
|
SANKATHA PRASAD Vs. STATE
|
September 8, 2011 |
|
SANT ISHWAR SINGH MEMORIAL JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
March 30, 2011 |
|
SANT LAL Vs. KAMLESH GUPTA
|
April 25, 2011 |
|
SANT RAJ PATI TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 4, 2011 |
|
SANT RAM Vs. STATE OF U P
|
September 20, 2011 |
|
SANT RAM SINGH Vs. UNION OF INDIA
|
September 26, 2011 |
|
SANTOSH Vs. STATE
|
January 31, 2011 |
|
SANTOSH CHAUHAN Vs. STATE
|
March 24, 2011 |
|
SANTOSH CHAUHAN Vs. STATE OF U.P.
|
March 2, 2011 |
|
SANTOSH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 2, 2011 |
|
SANTOSH KUMAR Vs. STATE OF U.P. AND OTHERS
|
December 14, 2011 |
|
SANTOSH KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE AND REVENUE
|
April 8, 2011 |
|
SANTOSH KUMAR Vs. A D J AND ORS
|
August 19, 2011 |
|
SANTOSH KUMAR Vs. STATE OF U.P.
|
July 12, 2011 |
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SANTOSH KUMAR GUPTA Vs. UNION OF INDIA THROUGH NARCOTIC CONTROL BUREAU LUCKNOW
|
September 13, 2011 |
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SANTOSH KUMAR MISHRA S/O K.K.MISHRA Vs. STATE OF U.P. THROUGH SECY. TRANSPORT LKO. & ORS.
|
November 9, 2011 |
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SANTOSH KUMAR NAVMAN Vs. RAJA AMAR PRATAP SINGH
|
May 18, 2011 |
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SANTOSH KUMAR SINGH Vs. STATE OF U P
|
May 20, 2011 |
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SANTOSH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
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SANTOSH KUMAR SINGH Vs. STATE
|
August 3, 2011 |
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SANTOSH KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 13, 2011 |
|
SANTOSH KUMAR SINGH S/O. DEVI BUX SINGH Vs. STATE OF U.P. THR. PRIN SECY. SECON. EDUCATION AND 3 ORS.
|
June 24, 2011 |
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SANTOSH KUMAR YADAV Vs. STATE
|
January 21, 2011 |
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SANTOSH KUMARI Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
|
November 17, 2011 |
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SANTOSH SHARMA Vs. CANTOMENT BOARD MEERUT
|
April 13, 2011 |
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SANTOSH SINGH Vs. STATE OF U.P. AND ANR.
|
January 13, 2011 |
|
SANTOSH SINGH Vs. STATE OF U P
|
September 9, 2011 |
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SANYAM DUDEJA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
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SAPANA MISHRA Vs. RANI DEVI
|
February 22, 2011 |
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SAPRI AND ORS. Vs. RAGHULAL AND ORS.
|
April 15, 2011 |
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SAQIR HUSSAIN Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
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SARASWATI DEVI WIFE OF MAHADEO SINGH AND ANR. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
August 8, 2011 |
|
SARASWATI SHISHU MANDIR Vs. STATE OF U P
|
March 7, 2011 |
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SARAYA INDUSTRIES LTD. Vs. STATE OF UTTAR PRADESH AND OTHERS
|
July 26, 2011 |
|
SARDAR GURTAHAL SINGH Vs. ANAND SINGH JAGDHARI
|
March 15, 2011 |
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SARDAR JAVED KHAN Vs. STATE OF U P
|
September 2, 2011 |
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SARDAR MINI RICE MILL Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
|
April 20, 2011 |
|
SARDAR SURJEET SINGH Vs. OM PRAKASH
|
January 12, 2011 |
|
SARDOOL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION KHERI AND ORS.
|
February 3, 2011 |
|
SARFARAZ AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 13, 2011 |
|
SARFARAZ RASHEED AND OTHERS Vs. A.D.J., COURT NO. 5, MEERUT AND OTHERS
|
October 30, 2011 |
|
SARFRAJ @ KALLU PAHALWAN Vs. STATE OF U.P. AND ORS.
|
February 10, 2011 |
|
SARITA GOEL Vs. STATE OF U P
|
August 30, 2011 |
|
SARITA GUPTA Vs. OM PRAKASH AND OTHERS
|
October 31, 2011 |
|
SARITA SHUKLA Vs. STATE OF U P
|
December 12, 2011 |
|
SARITA SINGH Vs. STATE OF U P
|
December 9, 2011 |
|
SARLA Vs. RAILWAYS CLAIMS TRIBUNAL LUCKNOW
|
September 20, 2011 |
|
SARLA JAUHARI Vs. UCO BANK
|
September 16, 2011 |
|
SAROJ Vs. BOARD OF REVENUE
|
September 27, 2011 |
|
SAROJ SHRMA Vs. LEARNED SPECIAL JUDGE (ECONOMIC OFFENCE ACT)
|
July 12, 2011 |
|
SAROJ SINGH Vs. STATE OF U P AND ANOTHER
|
July 14, 2011 |
|
SAROJ TRIPATHI Vs. GURU PRASAD
|
December 1, 2011 |
|
SAROJNI AGARWAL Vs. BANK OF BARODA MORADABAD
|
March 24, 2011 |
|
SARPANCH Vs. STATE OF U.P.
|
September 19, 2011 |
|
SARRAFA COMMITTEE Vs. STATE OF U P
|
January 13, 2011 |
|
SARVAJEET SINGH Vs. STATE
|
July 15, 2011 |
|
SARVAN KUMAR Vs. STATE
|
May 24, 2011 |
|
SARVASHRI RAMESH CHAND SANTOSH KUMAR Vs. COMMISSIONER OF TRADE TAX, U. P. LUCKNOW
|
July 23, 2011 |
|
SARVASRI GULAB ZARDA FACTORY Vs. COMMISSIONER OF COMMERCIAL TAX, U. P., LUCKNOW AND OTHERS
|
January 24, 2011 |
|
SARVESH CHANDRA AND ANOTHER Vs. STATE OF U.P. THROUGH PRIN. SECY. VOCATIONAL & TECHNICAL EDU.
|
December 23, 2011 |
|
SARVESH KUMAR TYAGI Vs. STATE OF U.P. AND ORS.
|
May 10, 2011 |
|
SARVINDRA & ANOTHER Vs. STATE OF U.P.
|
November 22, 2011 |
|
SARVJANIK KISAN UCHCHATAR MADHYAMIK VIDYALAYA AND Vs. STATE OF U P AND ORS
|
March 30, 2011 |
|
Sarvjeet Singh and others Vs. State of U.P.and another
|
August 5, 2011 |
|
SARVODAYA NAGAR KALYAN SAMITI GHAZIABAD THROUGH ITS SANRAKSHAK Vs. GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
|
September 8, 2011 |
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SARWAN SINGH Vs. DISTRICT JUDGE
|
July 7, 2011 |
|
SATENDRA PRAKASH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 25, 2011 |
|
SATENDRA SINGH Vs. STATE OF U P
|
January 13, 2011 |
|
SATISH CHANDRA AND ORS. Vs. THE ADDL. COMMISSIONER AND ORS.
|
May 3, 2011 |
|
SATISH CHANDRA GUPTA Vs. THE STATE OF U.P. THRU PRINCIPAL SECRETARY AND ORS.
|
September 5, 2011 |
|
SATISH CHANDRA KANSAL Vs. STATE
|
October 21, 2011 |
|
SATISH CHANDRA RASTOGI Vs. STATE
|
May 20, 2011 |
|
SATISH CHATURVEDI Vs. STATE OF U.P. & ORS
|
December 16, 2011 |
|
SATISH KUMAR Vs. STATE OF U P
|
August 10, 2011 |
|
SATISH KUMAR Vs. STATE
|
March 29, 2011 |
|
SATISH KUMAR CHATURVEDI Vs. STATE OF U P
|
December 13, 2011 |
|
SATISH KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
June 23, 2011 |
|
SATISH KUMAR SHARMA Vs. COMMITTEE OF MANAGEMENT
|
June 22, 2011 |
|
SATISH KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
April 8, 2011 |
|
SATISH KUMAR TYAGI Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 13, 2011 |
|
SATISH KUMAR YADAV ALIAS RAM YADAV Vs. STATE OF UTTAR PRADESH
|
November 24, 2011 |
|
SATISH MISHRA Vs. STATE OF U.P.
|
September 28, 2011 |
|
SATNAM SINGH Vs. D.D.C. AND ORS.
|
April 22, 2011 |
|
SATNAM SINGH Vs. RAKESH KUMAR
|
May 5, 2011 |
|
SATPAL Vs. STATE
|
September 22, 2011 |
|
SATROJ KUMAR SINGH Vs. STATE OF U P
|
September 14, 2011 |
|
SATTAR Vs. RAVINDRA KUMAR
|
March 8, 2011 |
|
SATYA DEO PRASAD Vs. SPL JUDGE/A D J
|
October 17, 2011 |
|
SATYA NARAYAN Vs. STATE
|
May 30, 2011 |
|
SATYA PAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
January 21, 2011 |
|
SATYA PANDEY Vs. DIRECTOR OF EDUCATION HIGHER U P
|
May 20, 2011 |
|
SATYA PRAKASH Vs. PRESIDING OFFICER LABOUR COURT KANPUR
|
July 7, 2011 |
|
SATYA PRAKASH Vs. SHEELA DEVI AND ORS
|
March 30, 2011 |
|
SATYA PRAKASH PANDEY Vs. DEV BRAT MISHRA
|
February 2, 2011 |
|
SATYA PRAKASH PANDEY AND ORS Vs. DEV BRAT MISHRA
|
February 1, 2011 |
|
SATYA PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
|
December 1, 2011 |
|
SATYA RAM Vs. STATE OF U P
|
July 12, 2011 |
|
SATYADEO BAGHELE Vs. STATE OF U P
|
September 14, 2011 |
|
SATYAWATI Vs. STATE OF U P
|
July 19, 2011 |
|
SATYENDRA KUMAR PANDEY Vs. UNION OF INDIA
|
July 28, 2011 |
|
SATYENDRA KUMAR PANDEY Vs. UNION OF INDIA
|
August 23, 2011 |
|
SATYENDRA MANI TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
December 12, 2011 |
|
SAUD ALI KHAN Vs. MANORANJAN AGARWAL
|
February 21, 2011 |
|
SAUDAN SINGH Vs. D D C
|
April 19, 2011 |
|
SAUDAN SINGH Vs. STATE
|
January 25, 2011 |
|
SAUDAN SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 13, 2011 |
|
SAUMYA CO OPERATIVE HOUSING SOCIETY Vs. STATE OF U P
|
November 24, 2011 |
|
SAUMYA COOPERATIVE HOUSING SOCIETY Vs. STATE OF U.P. & ORS.
|
November 15, 2011 |
|
SAURABH CHAUHAN Vs. STATE OF U.P. AND OTHERS
|
December 15, 2011 |
|
SAURABH MISRA Vs. STATE OF U.P.
|
March 3, 2011 |
|
SAVESH KUMAR AGARWAL Vs. UNION OF INDIA
|
November 25, 2011 |
|
SAVETRI DEVI AND OTHERS Vs. STATE OF U P & ANOTHER
|
September 9, 2011 |
|
SAVITA RANI Vs. DIRECTOR OF EDUCATION SECONDARY U P
|
April 4, 2011 |
|
SAVITRI DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
September 6, 2011 |
|
SAVITRI DEVI AND ANR. Vs. 6TH A.D.J. AND ORS.
|
July 11, 2011 |
|
SAVY HOMES P LTD Vs. NIKHIL INDUS INFRASTRUCTURE LTD
|
November 15, 2011 |
|
SAYAD GULAM ZILANI Vs. V C ALIGARH MUSLIM UNIVERSITY
|
May 3, 2011 |
|
SAYED HABIB ALI KHAN Vs. STATE OF U.P. THROUGH ITS SECY. MINORITY WELFARE AND WAQF
|
December 12, 2011 |
|
SAZID Vs. STATE OF U P
|
July 11, 2011 |
|
SCIENTIFIC INSTRUMENT CO. LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2011 |
|
SECRETARY KRISHI UTPADAN MANDI SAMITI Vs. PRESIDING OFFICER
|
May 13, 2011 |
|
SECURITY PRINTERS OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 19, 2011 |
|
SEEMA AZAD Vs. STATE OF UTTAR PRADESH
|
May 26, 2011 |
|
SEETA RAM Vs. STATE OF UTTAR PRADESH AND OTHERS
|
December 12, 2011 |
|
SEIKH BARIK ALI Vs. IXTH A D J KANPUR
|
November 9, 2011 |
|
SEJWAR TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 24, 2011 |
|
SELAK Vs. COLLECTOR BAGHPAT
|
September 12, 2011 |
|
SENIOR DIVISIONAL MANAGER, NAIONAL INSURANCE CO.LTD Vs. PRESIDING OFFICER,INDUSTRIAL TRIBUNAKL-CUM-LABOUR
|
December 22, 2011 |
|
Senior Divisional Manager, National Insurance Co.Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Another
|
December 22, 2011 |
|
SEWA RAM PATHAK ABHAY Vs. STATE
|
December 13, 2011 |
|
SH. NAIPAL SINGH Vs. STATE OF U.P. THRU CHIEF SECY. AND ORS.
|
February 15, 2011 |
|
SHABANA ALIAS VANDANA Vs. S S P FAIZABAD
|
March 28, 2011 |
|
SHAFI AHMAD Vs. STATE
|
August 17, 2011 |
|
SHAFI AHMAD AND ORS. Vs. STATE OF U.P. AND ANR.
|
February 11, 2011 |
|
SHAFIQ Vs. STATE OF U.P.
|
September 2, 2011 |
|
SHAFIQU AND ANR. Vs. STATE OF U.P.
|
September 19, 2011 |
|
SHAGUFTA KHAN Vs. STATE
|
May 23, 2011 |
|
SHAGUPTA MOIN Vs. ALIGARH MUSLIM UNIVERSITY
|
January 21, 2011 |
|
SHAH NAWAJ Vs. STATE OF U.P. AND ANR.
|
April 22, 2011 |
|
SHAH SYED NEYAZ ASHRAF Vs. LAND MANAGEMENT COMMITTEE
|
August 11, 2011 |
|
SHAHANA BEGUM AND ANR. Vs. SADDAM HUSSAIN AND ORS.
|
May 10, 2011 |
|
SHAHID HASAN Vs. AQUEEL AHMAD
|
January 31, 2011 |
|
SHAHID KHAN Vs. DY DIRECTOR OF CONSOLIDATION
|
May 23, 2011 |
|
SHAHISTA Vs. STATE OF U P
|
March 17, 2011 |
|
SHAHJAHAN Vs. ORIENTAL INSURANCE CO LTD
|
September 6, 2011 |
|
SHAHNAZ BANO Vs. AABITA KHATOON
|
December 1, 2011 |
|
SHAHZAD ZAFAR ALI Vs. BHARAT PETROLEUM CORPORATION LTD. THRU CHAIRMAN AND M.D.
|
February 23, 2011 |
|
SHAIL KAPOOR Vs. STATE OF U P
|
May 27, 2011 |
|
SHAIL KUMAR JAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
|
August 12, 2011 |
|
SHAILA Vs. STATE OF U P
|
March 16, 2011 |
|
SHAILENDRA BHARDWAJ AND OTHERS Vs. CHANDRA PAL AND ANOTHER
|
December 15, 2011 |
|
SHAILENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 28, 2011 |
|
SHAILENDRA KUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 27, 2011 |
|
SHAILENDRA KUMAR YADAV Vs. STATE OF U P
|
November 14, 2011 |
|
SHAILENDRA KUMAR YADAV AND OTHERS Vs. STATE OF U P
|
September 12, 2011 |
|
SHAILENDRA PAL @ PINTO Vs. STATE OF U P AND ANOTHER
|
September 13, 2011 |
|
SHAILENDRA PRATAP SINGH Vs. STATE OF U.P.
|
July 29, 2011 |
|
SHAILENDRA SINGH Vs. DISTRICT MAGISTRATE MIRZAPUR
|
July 6, 2011 |
|
SHAIRA Vs. U.P. STATE ROAD TRANSPORT CORPORATION THORUGH ITS M.D. LKO.
|
March 30, 2011 |
|
SHAJAD ALI Vs. STATE OF U.P.
|
January 3, 2011 |
|
SHAKEEL Vs. STATE OF U.P.
|
February 2, 2011 |
|
SHAKIL AHMAD AND ORS. Vs. ANURAG VERMA AND ORS.
|
May 3, 2011 |
|
SHAKOOR BEG Vs. STATE OF U.P. AND ORS.
|
February 9, 2011 |
|
SHAKUNTALA Vs. BOARD OF REVENUE
|
July 19, 2011 |
|
SHAKUNTALA DEVI Vs. SPECIAL JUDGE E C ACT
|
March 29, 2011 |
|
SHAKUNTALA DEVI Vs. STATE OF U P
|
December 14, 2011 |
|
SHAM SHEEDA BEGUM Vs. STATE
|
September 26, 2011 |
|
SHAMA ALI Vs. STATE OF U P
|
November 4, 2011 |
|
SHAMBHU Vs. STATE
|
August 16, 2011 |
|
SHAMBHU DAYAL Vs. JOINT DIRECTOR OF CONSOLIDATION & OTHERS
|
October 17, 2011 |
|
SHAMBHU RAI AND ORS. Vs. STATE OF U.P.
|
September 14, 2011 |
|
SHAMBHU SHARAN SINGH Vs. RAEBARELI
|
January 12, 2011 |
|
SHAMSHAD ALI Vs. STATE
|
August 23, 2011 |
|
SHAMSHER BAHADUR SINGH (STATE) Vs. STATE OF U.P. THROUGH SECRETARY REVENUE AND 2 ORS.
|
May 3, 2011 |
|
SHANKAR & OTHERS Vs. RICHPAL & OTHERS
|
November 2, 2011 |
|
SHANKAR LAL Vs. SOHAL LAL AND ANR.
|
January 24, 2011 |
|
SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 22, 2011 |
|
SHANKER LAL ALIAS MUNNA Vs. STATE OF U P
|
August 2, 2011 |
|
SHANKER PAL Vs. STATE OF U P
|
August 2, 2011 |
|
SHANOO Vs. STATE OF U.P.
|
September 9, 2011 |
|
SHANT DEO TRIPATHI Vs. GENERAL MANAGER
|
September 16, 2011 |
|
SHANTI DEVI Vs. PANKAJ KUMAR
|
December 5, 2011 |
|
SHANTI DEVI Vs. STATE OF U P
|
February 25, 2011 |
|
SHANTI KUMAR TIWARI Vs. STATE OF U P
|
January 20, 2011 |
|
SHARAD CARRIERS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
March 31, 2011 |
|
SHARAD KUMAR BIND Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
May 16, 2011 |
|
SHARAD TRADERS Vs. STATE
|
October 21, 2011 |
|
SHARAD TRIPATHI Vs. BHISHMA SHANKAR ALIAS KUSHAL TIWARI
|
September 21, 2011 |
|
SHARDA PRASAD PANDEY Vs. BOARD OF REVENUE U P ALLAHABAD
|
March 28, 2011 |
|
SHARDA PRASAD TRIPATHI Vs. SELECTION COMMITTEE
|
July 8, 2011 |
|
SHAREEF HUSSAIN Vs. STATE OF U.P. THRU SECY. MINISTRY OF FOOD AND ORS.
|
May 12, 2011 |
|
SHARFUDDIN Vs. JAFAR ALI AND ANR.
|
May 3, 2011 |
|
SHARIFUNNISA Vs. STATE OF U.P. AND OTHERS
|
December 15, 2011 |
|
SHARIFUNNISSA Vs. KAVIULLAH
|
February 1, 2011 |
|
SHASHANK KUMAR GUPTA Vs. STATE OF U P
|
May 4, 2011 |
|
SHASHI AGARWAL Vs. STATE OF U P
|
September 23, 2011 |
|
SHASHI KALA Vs. STATE OF U P
|
February 14, 2011 |
|
SHASHI KANT SINGH Vs. STATE
|
March 16, 2011 |
|
SHASHI KANT TIWARI Vs. UNION OF INDIA (UOI) AND ORS.
|
January 21, 2011 |
|
SHASHI KUMAR TRIPATHI Vs. STATE
|
May 31, 2011 |
|
SHATROHAN SINGH Vs. THE STATE OF U.P THRU SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
SHAUKAT Vs. STATE OF U P
|
September 9, 2011 |
|
SHAUKAT ALI Vs. STATE OF U.P.
|
September 21, 2011 |
|
SHAUKIN Vs. STATE OF U P
|
September 15, 2011 |
|
SHAUKIN Vs. STATE OF UP
|
October 11, 2011 |
|
SHAUKIN Vs. STATE OF U P
|
December 14, 2011 |
|
SHAURABH AGRAWAL Vs. ADDL COMMISSIONER JUDICIAL AGRA
|
May 12, 2011 |
|
SHAYAM LAL Vs. STATE OF U P
|
August 29, 2011 |
|
SHEELA DEVI Vs. PATANJALI MOCATE
|
September 22, 2011 |
|
SHEELA DEVI Vs. STATE
|
July 22, 2011 |
|
SHEELU NISHAD Vs. STATE OF U P
|
January 15, 2011 |
|
SHEIKH AIJAZ ALI MEENAI Vs. WAQF TRIBUNAL
|
March 3, 2011 |
|
SHEIKH CHHOTEY MANSOORI Vs. RAVIKUL BANSAL AND ORS.
|
April 6, 2011 |
|
SHEIKH SUBHAN Vs. ADDITIONAL DISTRICT JUDGE LALITPUR
|
September 30, 2011 |
|
SHEKHAR TEWARI Vs. VIRENDRA KUMAR II. SPL. JUDGE. AYODHYA PRAKARAN AND ORS.
|
April 21, 2011 |
|
SHEKHAR TEWARI Vs. STATE OF U P
|
February 2, 2011 |
|
SHEKHU Vs. STATE OF U P AND ANOTHER
|
July 26, 2011 |
|
SHEO BRAT Vs. STATE OF U P
|
December 7, 2011 |
|
Sheo Brat Vs. State of U.P.and Another
|
July 7, 2011 |
|
Sheo Dhani (D) through L.Rs.and others Vs. D.D.C., Varanasi and others
|
March 23, 2011 |
|
SHEO DHANI D THROUGH L RS Vs. D D C VARANASI
|
March 23, 2011 |
|
SHEO KUMAR Vs. THE STATE OF U.P. AND ANR.
|
September 30, 2011 |
|
SHEO KUMAR & OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 21, 2011 |
|
SHEO NARAIN DUBEY Vs. STATE OF U P
|
September 29, 2011 |
|
SHEO RAJ SINGH Vs. ADDL COMMISSIONER AND ORS
|
August 8, 2011 |
|
SHEORAJ Vs. ACCORD INFRASTRUCTRUE PVT LTD
|
February 11, 2011 |
|
SHER BAHADUR AND ANR. Vs. STATE OF U.P.
|
September 5, 2011 |
|
SHERBAZ KHAN Vs. STATE
|
September 19, 2011 |
|
SHESH MANI BHUTT Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
SHESH MANI DUBEY AND OTHERS Vs. SMT. KANTI DEVI AND OTHERS
|
November 21, 2011 |
|
SHESH MANI SHUKLA Vs. UNION OF INDIA
|
September 9, 2011 |
|
SHESH NARAIN AND SONS Vs. DISTRICT MAGISTRATE
|
April 28, 2011 |
|
SHIA CENTRAL BOARD OF WAQFS Vs. VIITH ADDL DISTRICT JUDGE MEERUT
|
January 28, 2011 |
|
SHIA CENTRAL BOARD OF WAQFS Vs. DARGAH HAZRAT ABBAS
|
October 20, 2011 |
|
Shia Central Board of Waqfs and Another Vs. Dargah Hazrat Abbas (AS) and Others
|
November 20, 2011 |
|
SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
February 9, 2011 |
|
SHIRAJUDDIN Vs. STATE OF U P AND ANOTHER
|
September 19, 2011 |
|
SHIV ADHAR MISHRA Vs. STATE OF U.P. AND ANR.
|
January 3, 2011 |
|
SHIV BADAN PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 29, 2011 |
|
SHIV BAHADUR Vs. STATE
|
January 3, 2011 |
|
SHIV CHANDRA MAURYA Vs. THE STATE OF U.P. THRU. PRINCIPAL SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
SHIV CHARAN LAL SHARMA Vs. STATE OF U.P. AND ORS.
|
April 29, 2011 |
|
SHIV DEVI Vs. SHARDA DEVI
|
September 14, 2011 |
|
SHIV JI SINGH AND ORS. Vs. ADDL. COLLECTOR (FINANCE AND REVENUE) AND ANR.
|
February 17, 2011 |
|
SHIV KUMAR DUBEDI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 6, 2011 |
|
SHIV KUMAR DWIVEDI Vs. STATE OF U P
|
February 23, 2011 |
|
SHIV KUMAR SINGH Vs. STATE OF U P
|
July 19, 2011 |
|
SHIV KUMAR SINGH AND ORS Vs. STATE OF U P AND ANR
|
July 14, 2011 |
|
SHIV LAL VERMA Vs. GOVERNMENT OF INDIA THRU INSPECTOR N.C.B.
|
March 31, 2011 |
|
SHIV MANGAL MAURYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
June 28, 2011 |
|
SHIV MOHAN Vs. SUSHIL KUMAR
|
January 4, 2011 |
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SHIV MURTI VERMA Vs. STATE OF U P
|
February 4, 2011 |
|
SHIV NARAIN SHARMA Vs. STATE
|
April 6, 2011 |
|
SHIV NARAIN YADAV Vs. STATE OF U.P. THRU ITS COLLECTOR AND ORS.
|
January 18, 2011 |
|
SHIV NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
March 24, 2011 |
|
SHIV NARAYAN SHARMA Vs. STATE OF U.P. AND ORS.
|
April 27, 2011 |
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SHIV NATH KAPOOR Vs. COMMITTEE ARYA ANATHALAYA
|
March 24, 2011 |
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SHIV OM Vs. DISTRICT JUDGE, FARRUKHABAD
|
March 11, 2011 |
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SHIV PAL SINGH Vs. STATE OF U P
|
July 12, 2011 |
|
SHIV PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
May 18, 2011 |
|
SHIV PRAKASH Vs. KRISHNA KUMAR VERMA
|
September 19, 2011 |
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SHIV PRAKASH GUPTA Vs. STATE
|
February 3, 2011 |
|
SHIV PRAKASH TIWARI Vs. STATE OF U P
|
July 4, 2011 |
|
SHIV PRASAD Vs. STATE OF U P
|
May 10, 2011 |
|
SHIV PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
|
January 4, 2011 |
|
SHIV PRASAD AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 25, 2011 |
|
SHIV RAJ SINGH YADAV Vs. STATE OF U P
|
May 27, 2011 |
|
SHIV RAJ TOBACCO CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
September 20, 2011 |
|
SHIV RAM ALIAS SHIV RAJ RAM Vs. STATE
|
March 25, 2011 |
|
SHIV RAM VERMA Vs. U.P.COOPERATIVE UNION LTD
|
May 30, 2011 |
|
SHIV RAM VERMA S/O LATE SITA RAM VERMA Vs. UNION OF INDIA (UOI) THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
|
January 17, 2011 |
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SHIV SAGAR Vs. ADDITIONAL COMMISSIONER (JUDICIAL)
|
August 25, 2011 |
|
SHIV SHAKTI TRADING COMPANY HANUMAN GANJ Vs. STATE
|
May 24, 2011 |
|
SHIV SHANKAR GIRI Vs. PURVANCHAL VIDYUT VITRAN NIGAM LTD
|
May 30, 2011 |
|
SHIV SHANKAR GUPTA Vs. STATE
|
October 21, 2011 |
|
SHIV SHANKAR LAL GUPTA Vs. STATE OF U P AND OTHERS
|
December 23, 2011 |
|
SHIV SHANKAR VERMA Vs. STATE OF U P
|
February 24, 2011 |
|
SHIV SHANKER Vs. COMMISSIONER ALLAHABAD DIVISION AND ORS.
|
February 18, 2011 |
|
SHIV SWAROOP TRIPATHI Vs. STATE
|
July 21, 2011 |
|
SHIVA ALIAS SURYAKANT Vs. STATE OF U P
|
July 18, 2011 |
|
SHIVA ENT UDYOG Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
January 21, 2011 |
|
SHIVA KANT MISHRA Vs. STATE OF U P
|
November 8, 2011 |
|
SHIVALIK GHOSH Vs. STATE OF U P
|
May 19, 2011 |
|
SHIVAM GENERAL STORE Vs. STATE OF U.P. AND ORS.
|
May 3, 2011 |
|
SHIVIKA GARG Vs. YASH GARG MAJOR
|
November 4, 2011 |
|
SHIVRAJ SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 13, 2011 |
|
SHIVRATI RAM Vs. K.K. TRIPATHI, DY., INSPECTOR GENERAL OF POLICE AND ANR.
|
February 9, 2011 |
|
SHOABA Vs. DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
|
November 29, 2011 |
|
SHOBHIT KUMAR MALLIK Vs. STATE OF U P
|
December 8, 2011 |
|
SHRAVAN KUMAR Vs. STATE OF U. P. & OTHERS
|
December 23, 2011 |
|
SHREE AGRO POLYFORM PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAXES, U.P. LUCKNOW
|
November 3, 2011 |
|
SHREE CHANDRA VISHWAKARMA Vs. STATE OF U.P.
|
September 21, 2011 |
|
SHREE GANESH INDUSTRIES Vs. AUTHORIZED OFFICER, SYNDICATE BANK AND ANR.
|
September 16, 2011 |
|
SHREE PAL Vs. STATE OF U P
|
November 29, 2011 |
|
SHREE RABHUBIR SARAN DEGREE COLLEGE Vs. STATE OF U P
|
November 1, 2011 |
|
SHRI ADITYA LAL JANTA YOGESH UCHCHATAR MAD. VID. AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 13, 2011 |
|
SHRI BANSH NARAIN PANDEY Vs. PRAFULL KUMAR SINGHANIA
|
September 3, 2011 |
|
SHRI DHANAI AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
January 28, 2011 |
|
SHRI GANDHI ASHRAM DAS BHAWAN Vs. DINESH DAS
|
July 15, 2011 |
|
SHRI PRADEEP KUMAR MALL (ADVOCATE) Vs. STATE OF U.P. THRU SECY. AND OTHERS
|
October 17, 2011 |
|
SHRI PURSHOTTAM PRASAD MAURYA Vs. U P POWER CORPOATION LTD
|
February 21, 2011 |
|
SHRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
March 10, 2011 |
|
Shri Ram Dixit Vs. District Judge, Rae Bareli and others
|
May 5, 2011 |
|
SHRI RAM DIXIT Vs. DISTRICT JUDGE, RAEBARELI AND OTHERS
|
July 5, 2011 |
|
SHRI RAM JANM Vs. BANSH RAJ AND ANOTHER
|
October 31, 2011 |
|
SHRI SHAKTI VIDYAPEETH JUNIOR HIGHSCHOOL AND ANR. Vs. STATE OF U.P. AND ORS.
|
January 10, 2011 |
|
SHRI SHANKER JI MAHARAJ VIRAJMAN BHUMI NO. 1325 Vs. NATHHI SINGH
|
February 15, 2011 |
|
SHRI TRILOKESHWAR MAHADEV MANDIR Vs. THE CIVIL JUDGE (J.D.) HAWALI
|
May 10, 2011 |
|
SHRIKANT MISHRA AND ANOTHER Vs. STATE OF U P
|
November 16, 2011 |
|
SHRINIWAS RAM Vs. U P POWER CORPORATION LIMITED
|
March 15, 2011 |
|
SHRIPAL CHAUDHARY AND OTHERS Vs. STATE OF U P AND OTHERS
|
July 19, 2011 |
|
SHRIPAT Vs. ADDL COMMISSIONER-1 ALLAHABAD
|
May 13, 2011 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SATYA VEER AND ANOTHER
|
December 23, 2011 |
|
Shriram Piston and Rings Ltd. Vs. State of U.P.and others
|
August 16, 2011 |
|
SHUBAN KHAN Vs. STATE OF U P
|
August 30, 2011 |
|
SHUKDEO PRASAD TRIPATHI MAHAVIDYALAYA BHATAHI KHURD KUSHINAGAR THROUGH ITS PRINCIPAL Vs. STATE
|
February 25, 2011 |
|
SHYAM BABU Vs. STATE
|
March 8, 2011 |
|
SHYAM BABU VISHWAKARMA ALIAS RAMBANU ALIAS SHYAM BABU Vs. STATE OF U P
|
October 14, 2011 |
|
SHYAM BIHARI SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 15, 2011 |
|
SHYAM BIHARI YADAV AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 2, 2011 |
|
SHYAM BIRI WORKS LTD. Vs. COMMISSIONER OF TRADE TAX
|
August 29, 2011 |
|
SHYAM COLD STORAGE AND ICE FACTORY Vs. STATE OF U P
|
August 19, 2011 |
|
SHYAM ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
August 4, 2011 |
|
SHYAM KALI Vs. STATE
|
October 31, 2011 |
|
SHYAM KISHORE MISHRA Vs. STATE OF U P
|
August 17, 2011 |
|
SHYAM KUMAR Vs. STATE OF U P
|
July 21, 2011 |
|
SHYAM LAL Vs. STATE OF U P
|
January 17, 2011 |
|
SHYAM LAL Vs. D D C SIDDHARTH NAGAR
|
March 23, 2011 |
|
Shyam lal (D) through L.Rs. Vs. D.D.C., Siddharth Nagar and another
|
March 23, 2011 |
|
SHYAM LAL TIWARI Vs. STATE OF U.P. AND ORS.
|
May 27, 2011 |
|
SHYAM NARAIN PANDEY Vs. STATE OF U P
|
February 18, 2011 |
|
SHYAM NARAYAN SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 26, 2011 |
|
SHYAM SINGH Vs. STATE
|
March 11, 2011 |
|
SHYAM SINGH AND ANR. Vs. STATE OF U.P.
|
April 20, 2011 |
|
SHYAM SINGH S/O LATE HARI PRASAD SINGH Vs. CHIEF COMMISSIONER RAILWAY SECURITY FORCE HEAD OFFICE NORTHE
|
November 25, 2011 |
|
SHYAM SUNDAR CHAUDHARY Vs. GAON SABHA SONBARSA
|
December 15, 2011 |
|
SHYAM TRADERS AND ORS Vs. COMMISSIONER OF COMMERCIAL TAX U P AND 3 ORS
|
November 4, 2011 |
|
SHYAMA CHARAN GUPTA Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2011 |
|
SHYAMA DEVI Vs. STATE
|
November 1, 2011 |
|
SHYAMA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
May 9, 2011 |
|
SHYAMA RAM Vs. BOARD OF REVENUE
|
August 18, 2011 |
|
SHYAMDHAR Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
|
SHYAMU Vs. ADDL. COLLECTOR (FINANCE AND REVENUE) AND ANR.
|
April 5, 2011 |
|
SHYAMU AND ORS. Vs. STATE OF U.P.
|
April 1, 2011 |
|
SIDDHAN LAL SON OF SRI BASU DEO @ CHOKHE Vs. STATE OF U.P. THROUGH SECRETARY REVENUE U.P. LUCKNOW AND ORS.
|
April 1, 2011 |
|
SIDDIQ Vs. STATE OF U P
|
December 23, 2011 |
|
SIDHESHWARI Vs. STATE
|
September 19, 2011 |
|
SIGHT SOUND ELECTRONICS PVT LTD Vs. GENERAL MANAGER
|
November 17, 2011 |
|
SIHAQ Vs. STATE OF U P
|
September 1, 2011 |
|
SIMLA GOMTI PAN PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
|
June 2, 2011 |
|
SIMON DUNOLZ Vs. STATE
|
February 28, 2011 |
|
SINGH ENGINEERING WORKS P LTD Vs. LABOUR COURT VTH KANPUR
|
February 11, 2011 |
|
SINGHASAN PRASAD Vs. COLLECTOR KUSHINAGAR
|
September 20, 2011 |
|
SINGLA REALTERS LTD Vs. MUNICIPAL BOARD PARISHAD NAINITAL
|
March 10, 2011 |
|
SIR SHADI LAL ENTERPRISES LTD. Vs. COMMISSIONER OF TRADE TAX U.P.
|
January 24, 2011 |
|
SIRAJUL HAQUE Vs. CIVIL JUDGE (SENIOR DIVISION) PRESCRIBED AUTHORITY
|
April 13, 2011 |
|
SIRAZUDDIN Vs. STATE OF U P
|
August 4, 2011 |
|
SISTER LILY MATHEW Vs. STATE OF U P
|
July 14, 2011 |
|
SISTER M NOREEN A C Vs. STATE OF U P
|
November 14, 2011 |
|
SITA DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
September 9, 2011 |
|
SITA DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 16, 2011 |
|
SITA RAM Vs. GOPAL
|
February 28, 2011 |
|
SITARAM Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
|
March 10, 2011 |
|
SITAWATI Vs. STATE
|
May 16, 2011 |
|
SIYA DEVI Vs. 1ST A D J
|
July 5, 2011 |
|
SIYA RAM Vs. STATE
|
July 28, 2011 |
|
SIYA RAM Vs. DISTRICT JUDGE (INCHARGE) BARABANKI
|
April 8, 2011 |
|
SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
March 1, 2011 |
|
SMRITI SETHI Vs. KUMARI LILI DUTTA
|
September 13, 2011 |
|
SMT. ABHA PURI Vs. STATE OF U.P.
|
December 14, 2011 |
|
SMT. ANITA SHARMA AND ANR. Vs. B.S.A. AND ORS.
|
February 17, 2011 |
|
SMT. ANITA SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. LKO. AND ORS.
|
October 18, 2011 |
|
SMT. ARTI DEVI Vs. THE STATE OF U.P THRU. SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
SMT. ASHA Vs. STATE OF U.P. AND ORS.
|
April 27, 2011 |
|
SMT. ASHA SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDUCATION LKO. AND ORS.
|
September 15, 2011 |
|
SMT. BABITA Vs. STATE OF U.P. AND ORS.
|
September 15, 2011 |
|
SMT. BADAMA DEVI Vs. STATE OF U.P. AND ORS.
|
May 23, 2011 |
|
SMT. BADRUN NISHA AND ORS. Vs. PURVANCHAL GRAMIN BANK (SPON. BY S.B.I.)
|
May 3, 2011 |
|
SMT. BASANTI Vs. RAM KRISHAN AND ORS.
|
August 25, 2011 |
|
SMT. BHRIGURASINI DEVI Vs. UNION BANK OF INDIA THRU. R.M. AND ANR.
|
May 3, 2011 |
|
SMT. BRAHMO AND ANR. Vs. PUSAN AND ORS.
|
September 5, 2011 |
|
SMT. DHARMA DEVI Vs. SARJOO AND OTHERS
|
December 23, 2011 |
|
SMT. FAIQA KHATOON Vs. RIYAZUR RAHMAN KHAN SHERWANI AND ORS.
|
January 21, 2011 |
|
SMT. GAYATRI TIWARI Vs. STATE OF U.P. AND ORS.
|
September 6, 2011 |
|
SMT. GAYITRI DEVI Vs. THE ADDL. COMMISSIONER, DIVISION AND ORS.
|
February 24, 2011 |
|
SMT. GEETA CHAUHAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 22, 2011 |
|
SMT. GUDDI W/O. VISHWANATH & 2 ORS. Vs. DISTRICT MAGISTRATE UNNAO & ORS.
|
November 8, 2011 |
|
SMT. HASEENA BEGAUM Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/ADDITIONAL DISTRICT JUDGE, COURT NO. 1 AND ORS.
|
May 4, 2011 |
|
SMT. HASHMAT ARA Vs. ADDL. COMMISSIONER ADMN. DEVI PATAN DIVISION GONDA AND ORS.
|
November 4, 2011 |
|
SMT. HEERA DEVI Vs. ADDITIONAL DISTRICT AND ORS.
|
January 3, 2011 |
|
SMT. HEERAMANI JAIN AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 29, 2011 |
|
SMT. JAI RAJI Vs. STATE OF U.P. AND ANR.
|
January 7, 2011 |
|
SMT. JAI RANI BHATNAGAR Vs. STATE OF U.P. AND ORS.
|
February 17, 2011 |
|
SMT. JAL DEVI Vs. STATE OF U.P. AND ORS.
|
September 22, 2011 |
|
SMT. KANTI DEVI Vs. STATE OF U.P. AND ORS.
|
May 23, 2011 |
|
SMT. KARMAWATI W/O DHARMRAJ AND ANR. Vs. CIVIL JUDGE SOUTH J.D., COURT NO. 24 AND ORS.
|
January 13, 2011 |
|
SMT. KAVITA ALIAS MAMTA Vs. STATE OF U.P. AND ORS.
|
April 22, 2011 |
|
SMT. KESHAV DEVI Vs. C.J.M.
|
May 23, 2011 |
|
SMT. KUSUM SHARMA Vs. D.I.O.S. AND ANR.
|
April 20, 2011 |
|
SMT. KUSUM SHUKLA AND ORS. Vs. STATE OF U.P. AND ANR.
|
March 29, 2011 |
|
SMT. MADHURI PANDEY Vs. STATE OF U.P. AND ANR.
|
September 2, 2011 |
|
SMT. MAMTA MISHRA Vs. VIRENDRA KUMAR SHARMA AND ANR.
|
February 23, 2011 |
|
SMT. MAYA GUPTA Vs. THE COMMISSIONER OF INCOME TAX, ALLAHABAD
|
December 15, 2011 |
|
SMT. MEENAKSHI SHARMA Vs. REGIONAL DY. DIRECTOR OF EDUCATION AND ORS.
|
May 9, 2011 |
|
SMT. MEERA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
September 6, 2011 |
|
SMT. MITHILESH DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 5, 2011 |
|
SMT. MITHLESH KUMARI Vs. STATE OF U.P. AND ANR.
|
January 19, 2011 |
|
SMT. MITHLESH KUMARI SRIVASTAVA Vs. STATE OF U.P. THROUGH SECY. MEDICAL AND HEALTH
|
April 21, 2011 |
|
SMT. MRIDULA DWIVEDI Vs. BANK OF MAHARASHTRA AND ANOTHER
|
November 14, 2011 |
|
SMT. MUGISHA BEGUM Vs. STATE OF U.P. AND ANR.
|
September 28, 2011 |
|
SMT. NAUMI MATHEWS Vs. BOARD OF REVENUE AND ORS.
|
April 4, 2011 |
|
SMT. NEELAM TRIPATHI Vs. STATE OF U.P. AND ORS.
|
March 3, 2011 |
|
SMT. NEETU Vs. STATE OF U.P. AND ANOTHER
|
November 22, 2011 |
|
SMT. NIRMALA PATHAK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
February 2, 2011 |
|
SMT. NISHA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 1, 2011 |
|
SMT. POORNIMA ASTHANA Vs. DEVENDRA KUMAR SRIVASTAVA @ RAJESH
|
November 3, 2011 |
|
SMT. PRABHAWATI Vs. STATE OF U.P. AND ORS.
|
May 6, 2011 |
|
SMT. PRAYGA SRIVASTAVA, W/O. SANJAY KUMAR Vs. STATE OF U.P. THR. SECY. SECON. EDUCATION CIVIL SECTT. AND ORS.
|
June 24, 2011 |
|
SMT. PUSHPA DEVI Vs. STATE OF U.P.
|
January 3, 2011 |
|
SMT. PUSHPA KATOCH Vs. DISTRICT JUDGE AND ORS.
|
May 2, 2011 |
|
SMT. RAJKUMARI MITTAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
January 18, 2011 |
|
SMT. RAKESH BALA ANEJA Vs. SMT. SUSHIL BAJAJ & OTHERS
|
November 23, 2011 |
|
SMT. RAM KUMARI @ BITAN DEVI Vs. STATE OF U.P.
|
September 26, 2011 |
|
SMT. RAM KUMARI DEVI Vs. STATE OF U.P. AND ORS.
|
September 5, 2011 |
|
SMT. RAM SANEHI AND OTHERS Vs. RAVENDRA SINGH AND OTHERS
|
December 23, 2011 |
|
SMT. REKHA MISHRA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS LKO. AND ORS.
|
December 15, 2011 |
|
SMT. REKHA YADAV Vs. STATE OF U.P. AND ORS.
|
February 11, 2011 |
|
SMT. RITA KUMARI W/O KUSHLESH JAISWAL Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 9, 2011 |
|
SMT. RITU W/O. LATE RAKESH AGRAWAL AND ORS. Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY HOME AND ORS.
|
February 25, 2011 |
|
SMT. SADHANA SINGH Vs. STATE OF U.P., THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES AND ORS.
|
September 15, 2011 |
|
SMT. SANDLI DEVI AND ANR. Vs. STATE OF U.P. AND ANR.
|
March 30, 2011 |
|
SMT. SANGEETA SINGH Vs. ADARSH KUMAR SINGH
|
January 7, 2011 |
|
SMT. SANTOSH MISHRA Vs. STATE OF U.P. THRU THE SECY. AND ORS.
|
September 22, 2011 |
|
SMT. SAROJ DEVI Vs. CHIEF EXECUTIVE OFFICER, CANTONMENT BOARD AND ORS.
|
April 4, 2011 |
|
SMT. SAVITRI DEVI Vs. BOARD OF REVENUE AND ORS.
|
April 28, 2011 |
|
SMT. SHAHIDA BANO Vs. STATE OF U.P. THROUGH SECY. DEPTT. FOOD AND CIVIL SUPPLIES
|
March 3, 2011 |
|
SMT. SHANKUNTALA Vs. B.R.
|
February 24, 2011 |
|
SMT. SHARDA SHARMA Vs. STATE OF U.P. AND ORS.
|
February 1, 2011 |
|
SMT. SHOBHAN (MAJOR) Vs. VISHKARAN SINGH (MAJOR)
|
November 14, 2011 |
|
SMT. SNEHLATA Vs. STATE OF U.P. AND ORS.
|
February 11, 2011 |
|
SMT. SOHANVEERI Vs. STATE OF U.P. & OTHERS
|
February 10, 2011 |
|
SMT. SONAGI DEVI Vs. DISTRICT MAGISTRATE AND ORS.
|
April 28, 2011 |
|
SMT. SONIYA SRIVASTAVA Vs. UNION OF INDIA THROUGH SECY. MINISTRY OF PETROLEUM AND ORS.
|
November 3, 2011 |
|
SMT. SUDHA SINGH AND ANR. Vs. THE STATE OF U.P. THRU PRINCIPAL SECY., HOME CIVIL. AND ANR.
|
July 19, 2011 |
|
SMT. SUJATA SINGH AND ANR. Vs. STATE BANK OF INDIA AND OTHERS
|
October 21, 2011 |
|
SMT. SUMAN DWIVEDI Vs. STATE OF U.P. THRU SECY. SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
SMT. SUMAN PANDEY Vs. STATE OF U.P., THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES AND ORS.
|
September 15, 2011 |
|
SMT. SUMITRA DEVI Vs. ALOK KUMAR GUPTA
|
November 2, 2011 |
|
SMT. SUNITA DEVI Vs. STATE OF U.P. AND ANOTHER
|
November 11, 2011 |
|
SMT. SUNITA DEVI Vs. STATE OF U.P. AND OTHERS
|
December 14, 2011 |
|
SMT. SUSHILA SINGH, W/O LATE AMAR SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. REVENUE AND OTHERS
|
December 20, 2011 |
|
SMT. SWARNA KANTI DIXIT Vs. STATE OF U.P. AND ORS.
|
April 7, 2011 |
|
SMT. USHA DEVI Vs. STATE OF U.P. THROUGH SECRETARY (REVENUE), GOVERNMENT OF U.P., LUCKNOW AND OTHERS
|
July 11, 2011 |
|
SMT. USHA DEVI AND ORS. Vs. AUTHORIZED OFFICER, P.N.B. HOUSING FINANCE LTD. AND ANR.
|
September 20, 2011 |
|
SMT. VANDANA UPADHYAY Vs. STATE OF U.P. AND ORS.
|
September 12, 2011 |
|
SMT. VEENA KESHAO RAO MESHRAM Vs. UNION OF INDIA (UOI) THRU. GENERAL MANAGER N.E.R. AND ORS.
|
January 3, 2011 |
|
SMT. VINITA MEHROTRA AND ANR. Vs. ROOPRANI SUKHNANDAN SINGH MAHAVIDYALAYA AND ORS.
|
June 22, 2011 |
|
SNEH LATA Vs. RAJA BAHADUR RAYAKWAD
|
July 21, 2011 |
|
SNEHALATA PRABHAKAR Vs. STATE OF U P
|
April 22, 2011 |
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SOADHEY Vs. STATE OF U.P.
|
May 24, 2011 |
|
SOBH NATH Vs. STATE OF U P
|
November 2, 2011 |
|
SOCIETY FOR EDUCATION AND WELFARE AWARENESS SEWA Vs. UNION OF INDIA
|
May 31, 2011 |
|
SOHANVEERI Vs. STATE OF U P
|
February 10, 2011 |
|
SOHRAT Vs. STATE OF U.P.
|
January 21, 2011 |
|
SOM NATH Vs. VITH A D J BAREILLY
|
January 31, 2011 |
|
SOMATI Vs. STATE OF U P
|
April 6, 2011 |
|
SOMPAL GUPTA Vs. CIT
|
December 13, 2011 |
|
SOMWATI AND ANR. Vs. ADDL. COMMISSIONER, KANPUR DIVISION, KANPUR AND OR
|
February 11, 2011 |
|
SON PAL AND ORS. Vs. STATE OF U.P.
|
February 10, 2011 |
|
SONA DEVI Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. GOVT. OF U.P. AND ORS.
|
November 22, 2011 |
|
SONAM PANDEY Vs. STATE OF U P
|
September 27, 2011 |
|
SONE LAL Vs. STATE OF U P
|
March 4, 2011 |
|
SONEY LAL AND ORS Vs. STATE OF U P AND ORS
|
September 22, 2011 |
|
SONIA JINDAL Vs. STATE OF U P
|
April 7, 2011 |
|
SONKALI Vs. GAON SABHA
|
November 3, 2011 |
|
SONU Vs. STATE OF U P
|
September 1, 2011 |
|
SONU KUMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
|
July 15, 2011 |
|
SONU MOHD @ SONU AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
SONU PRAJAPATI Vs. STATE OF U P
|
February 25, 2011 |
|
SORAN SINGH AND ANR. Vs. STATE OF U.P.
|
April 20, 2011 |
|
SPARSH COLD STORAGE PVT. LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
|
April 16, 2011 |
|
SRAWAN KUMAR Vs. RAJAT VERMA
|
December 12, 2011 |
|
SRI BANKEY LAL Vs. STATE OF U.P. AND ORS.
|
July 20, 2011 |
|
SRI BRIJESH KUMAR Vs. STATE OF U.P. & OTHERS
|
November 4, 2011 |
|
SRI KANT MISHRA Vs. STATE OF U P
|
November 16, 2011 |
|
SRI KRISHNA RAI Vs. BANARAS HINDU UNIVERSITY
|
August 26, 2011 |
|
Sri Nath Tiwari Vs. State of U.P.Through Principal Secretary, Department of Basic Education, Government of U.P., Lucknow and Others
|
November 23, 2011 |
|
SRI PAL VERMA Vs. STATE OF U P
|
July 13, 2011 |
|
SRI PRITAM SINGH Vs. STATE OF U.P. AND OTHERS
|
November 23, 2011 |
|
SRI RAM (REAL NAME SHIV PRATAP) AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 7, 2011 |
|
SRI RAM RESPONDENT Vs. STATE OF U.P.
|
November 8, 2011 |
|
SRI SOBARAN LAL KATIYAR Vs. STATE OF U.P. THROUGH PRIN. SECY. ANIMAL HUSBANDRY DEPTT.
|
September 6, 2011 |
|
SRI. HAMVIR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 3, 2011 |
|
SRIMATI NEELAM TRIPATHI Vs. STATE OF U.P.
|
February 7, 2011 |
|
STATE Vs. SHAMIM BEG
|
January 21, 2011 |
|
STATE Vs. HAR PRASAD
|
November 1, 2011 |
|
STATE BANK OF INDIA Vs. RAJRANI
|
April 22, 2011 |
|
STATE BANK OF INDIA Vs. OM NARAIN AGRAWAL
|
July 7, 2011 |
|
STATE BANK OF PATIALA Vs. UNION OF INDIA
|
March 4, 2011 |
|
STATE BANK OF PATIALA Vs. CHAIR PERSON DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
September 21, 2011 |
|
STATE BANK OF PATIALA Vs. SERVANT OF CHILDREN SOCIETY
|
December 5, 2011 |
|
STATE OF U P Vs. ASHISH NIRANJAN
|
July 22, 2011 |
|
STATE OF U P Vs. P O LABOUR COURT 1ST KANPUR
|
April 15, 2011 |
|
STATE OF U P Vs. SHAHID
|
August 2, 2011 |
|
STATE OF U P Vs. DHRUV CHANDRA KURMI
|
September 16, 2011 |
|
STATE OF U P Vs. RANJIT RAM ALIAS KHURPANCHI
|
June 7, 2011 |
|
STATE OF U P Vs. SHYAM KALI
|
January 11, 2011 |
|
STATE OF U P Vs. RAM LAL UPADHYAYA
|
January 13, 2011 |
|
STATE OF U P Vs. RAEES AHMAD
|
May 20, 2011 |
|
STATE OF U P Vs. RAM SAKAL YADAV
|
May 26, 2011 |
|
STATE OF U P Vs. ISHTYAK
|
May 3, 2011 |
|
STATE OF U P Vs. SURESH KUMAR
|
September 22, 2011 |
|
STATE OF U P Vs. THAKUR SRI RADHA RAMANJI MAHARAJ
|
September 20, 2011 |
|
STATE OF U P Vs. SUNIL KUMAR SHARMA
|
September 7, 2011 |
|
STATE OF U P Vs. RAM LAGAN SINGH YADAV
|
September 30, 2011 |
|
STATE OF U P Vs. DEV RAJ VISHWAKARMA
|
December 5, 2011 |
|
STATE OF U P Vs. N B SINGH
|
December 22, 2011 |
|
STATE OF U P Vs. UDAI BHAN SINGH
|
April 28, 2011 |
|
STATE OF U P Vs. RAM ABHILASH MAURYA
|
March 1, 2011 |
|
STATE OF U P Vs. GAYA RAM
|
March 15, 2011 |
|
STATE OF U P Vs. SRI PRAKASH CHANDRA
|
March 15, 2011 |
|
STATE OF U P Vs. PRESIDING OFFICER
|
April 16, 2011 |
|
STATE OF U P Vs. DESHRAJ
|
April 13, 2011 |
|
STATE OF U P Vs. CHHABI NATH YADAV
|
April 6, 2011 |
|
STATE OF U P Vs. PRESIDING OFFICER
|
January 24, 2011 |
|
STATE OF U P Vs. SHIV MANORATH SHUKLA
|
January 31, 2011 |
|
STATE OF U P Vs. MULAYAM SINGH
|
January 27, 2011 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
|
January 13, 2011 |
|
STATE OF U P Vs. R K SONWANI
|
February 15, 2011 |
|
STATE OF U P Vs. RESIDENT EDITOR TIMES OF INDIA
|
February 3, 2011 |
|
STATE OF U P Vs. C P RAVINDRA SINGH
|
February 1, 2011 |
|
STATE OF U P Vs. ANWARI BEGUM
|
February 7, 2011 |
|
STATE OF U P Vs. RAJVIR SINGH
|
August 24, 2011 |
|
STATE OF U P Vs. CHANDRAWATI
|
August 5, 2011 |
|
STATE OF U P Vs. SURENDRA NATH MISHRA
|
May 31, 2011 |
|
STATE OF U P Vs. RAJVIR
|
May 27, 2011 |
|
STATE OF U P Vs. RAGHU RAJ SINGH
|
July 4, 2011 |
|
STATE OF U P Vs. RAM SAHAI
|
May 25, 2011 |
|
STATE OF U P Vs. HIND MAJDOOR SABHA
|
May 13, 2011 |
|
STATE OF U P Vs. DEPUTY LABOUR COMMISSIONER
|
May 2, 2011 |
|
STATE OF U P Vs. BALWANTA AND OTHERS
|
December 19, 2011 |
|
STATE OF U P Vs. MOHD JAKARIA AND 9 ORS
|
August 5, 2011 |
|
STATE OF U P Vs. ANAND GUPTA AND ORS
|
August 4, 2011 |
|
STATE OF U P Vs. GANESH KUMAR`
|
January 31, 2011 |
|
STATE OF U P & ANR Vs. FEDERATION OF INDIAN POLYTECHNIC TEACHERS ORGANISATION & ANR
|
March 23, 2011 |
|
STATE OF U P EXECUTIVE ENGINEER Vs. MAHENDRA PAL SINGH
|
November 18, 2011 |
|
STATE OF U P THROUGH COLLECTOR AGRA Vs. S M SAGAR
|
September 3, 2011 |
|
STATE OF U P THROUGH COLLECTOR ALLAHABAD Vs. GAURI BANERJI
|
July 19, 2011 |
|
STATE OF U.P Vs. BHAGAUTI SHARMA AND 6 ORS.
|
January 3, 2011 |
|
STATE OF U.P. Vs. RAJVEER AND ORS.
|
January 6, 2011 |
|
STATE OF U.P. Vs. VINAY KUMAR MAURYA
|
January 24, 2011 |
|
STATE OF U.P. Vs. HIRI SINGH AND ORS.
|
March 31, 2011 |
|
STATE OF U.P. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL U.P. AND ANR.
|
March 3, 2011 |
|
STATE OF U.P. Vs. BALLEY AND ORS.
|
April 28, 2011 |
|
STATE OF U.P. Vs. LAIMOOD KHAN
|
July 20, 2011 |
|
STATE OF U.P. Vs. ALOK KUMAR SINGH @ MANTU SINGH AND ANR.
|
July 19, 2011 |
|
STATE OF U.P. Vs. RAMAKANT PANDEY
|
July 19, 2011 |
|
STATE OF U.P. Vs. MEDI LAL AND ORS.
|
July 20, 2011 |
|
STATE OF U.P. Vs. CHANDAN URF SATISH AND ANR.
|
September 2, 2011 |
|
STATE OF U.P. Vs. THE LABOUR COURT AND ANR.
|
September 3, 2011 |
|
STATE OF U.P. Vs. SABIR AND ORS.
|
May 5, 2011 |
|
STATE OF U.P. Vs. SMT. MAYA @ PUSHPA
|
May 16, 2011 |
|
STATE OF U.P. Vs. JAIVEER SINGH GOSWAMI
|
October 31, 2011 |
|
STATE OF U.P. Vs. YOGESH VERMA & ORS.
|
November 14, 2011 |
|
STATE OF U.P. Vs. AVADHESH KUMAR TIWARI AND 2 ORS.
|
August 26, 2011 |
|
STATE OF U.P. Vs. ANURUDDHA SINGH
|
September 21, 2011 |
|
State of U.P. Vs. P.O.Labour Court (1st) Kanpur & Anr.
|
April 15, 2011 |
|
STATE OF U.P. Vs. SURYA BALI
|
September 21, 2011 |
|
STATE OF U.P. Vs. JAMAAT ALI AND ORS.
|
September 30, 2011 |
|
STATE OF U.P. Vs. VINAY KUMAR & ORS.
|
November 11, 2011 |
|
STATE OF U.P. Vs. VICHITTRA SINGH & ORS
|
November 11, 2011 |
|
STATE OF U.P. Vs. ARJUN SINGH
|
March 14, 2011 |
|
STATE OF U.P. & OTHERS Vs. USUF
|
December 13, 2011 |
|
STATE OF U.P. AND ANR. Vs. LAXMI PRASAD
|
February 15, 2011 |
|
STATE OF U.P. AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
February 15, 2011 |
|
STATE OF U.P. AND ORS. Vs. RAJENDRA PRASAD
|
April 13, 2011 |
|
STATE OF U.P. THROUGH PRINCIPAL SECY. Vs. RAMESH CHANDRA SHARMA
|
July 11, 2011 |
|
STATE OF U.P. THROUGH SECRY, SECONDARY EDUCATION AND ORS. Vs. C/M, VEDIC PUTRI PATHSHALA INTER COLLEGE AND ANR.
|
February 15, 2011 |
|
STATE OF U.P. THROUGH SECY. MINOR IRRIGATION DEPTT. Vs. RAM NARESH SINGH
|
October 31, 2011 |
|
STATE OF U.P. THRU COLLECTOR Vs. ROSHAN SINGH
|
January 17, 2011 |
|
STATE OF U.P. THRU PRINCIPAL SECRETARY HOME AND ORS. Vs. STATE PUBLIC SERVICE TRIBUNAL AND ANR.
|
July 11, 2011 |
|
STATE OF U.P. THRU SECRETARY ANIMAL HUSBANDRY AND ORS. Vs. SUNIL KUMAR SONI, S/O. CHHOTEY LAL AND ANR.
|
September 16, 2011 |
|
State of U.P.and Others Vs. 1155/379 C.P.Ravindra Singh and Others
|
February 1, 2011 |
|
State of U.P.through Collector, Agra and another Vs. S.M.Sagar and another
|
September 3, 2011 |
|
STATE OF UTTAR PRADESH Vs. PREM PAL JATAV
|
December 23, 2011 |
|
STATE THORUGH COMPETENT AUTHORITY U.L.C. KANPUR (N) Vs. SHEO HARI DALMIA AND ANR.
|
March 30, 2011 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF U P
|
February 21, 2011 |
|
STEEL FABRICATORS Vs. COMMISSIONER OF TRADE TAX
|
July 14, 2011 |
|
STRAW BOARD MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
September 5, 2011 |
|
STUTI VERMA Vs. C C S UNIVERSITY MEERUT
|
January 12, 2011 |
|
Subahsh Tiwari Vs. State of U.P.and Others
|
February 23, 2011 |
|
SUBAIYYAN SHADAB KHAN Vs. STATE OF U.P. THRU SECY. AND ORS.
|
September 20, 2011 |
|
SUBEDAR Vs. THE STATE OF U.P. AND ANR.
|
April 16, 2011 |
|
SUBEDAR RAM Vs. U.P.S.R.T.C. THRU MANAGING DIRECTOR ANDORS.
|
April 6, 2011 |
|
SUBHADRA PATHAK Vs. STATE OF U P
|
February 25, 2011 |
|
SUBHAG Vs. BOARD OF REVENUE U P
|
August 12, 2011 |
|
SUBHANK PRAKASH Vs. STATE OF U.P.
|
May 27, 2011 |
|
SUBHASH AND ANR. Vs. STATE OF U.P.
|
February 10, 2011 |
|
SUBHASH CHANDRA Vs. KHAIR KRAYA VIKRAY SAHKARI SAMITI
|
March 23, 2011 |
|
SUBHASH CHANDRA Vs. STATE OF U P
|
December 12, 2011 |
|
SUBHASH CHANDRA ASTHANA (STATE) Vs. STATE OF U.P. THROUGH SECRETARY REVENUE AND 2 ORS.
|
April 4, 2011 |
|
SUBHASH CHANDRA GUPTA Vs. STATE OF U P
|
August 4, 2011 |
|
SUBHASH SHAHI Vs. STATE OF U P AND ANOTHER
|
November 3, 2011 |
|
SUBHASH SINGH Vs. STATE
|
May 11, 2011 |
|
SUBHASH TIWARI Vs. STATE OF U P
|
February 23, 2011 |
|
SUBHASHIS CHATTERJEE Vs. U P POWER CORPORATION LTD LUCKNOW
|
April 6, 2011 |
|
SUBHODH NATH GUPTA Vs. CHAIRMAN ADMINISTRATIVE COMMITTEE U P
|
October 10, 2011 |
|
SUDAMA Vs. STATE OF U.P
|
February 21, 2011 |
|
SUDAMA PRASAD Vs. U.P. JAL NIGAM & OTHERS
|
December 1, 2011 |
|
SUDARSHAN Vs. TAPESAR
|
May 3, 2011 |
|
SUDEEP KUMAR SAHU Vs. RAM CHANDRA JAISWAL
|
October 18, 2011 |
|
SUDESH Vs. STATE OF U P
|
October 18, 2011 |
|
SUDESH AHLUWALIA Vs. A D J COURT NO 16 MEERUT
|
September 26, 2011 |
|
Sudesh Ahluwalia (Smt.) and others Vs. A.D.J., Court No.16, Meerut and others
|
September 26, 2011 |
|
SUDESH CHANDRA Vs. COLLECTOR/DISTRICT MAGISTRATE
|
June 7, 2011 |
|
SUDHA Vs. STATE OF U.P.
|
April 25, 2011 |
|
SUDHA GOEL Vs. MAHENDRA
|
April 15, 2011 |
|
SUDHA JAIN Vs. STATE OF U P
|
April 29, 2011 |
|
SUDHA SINGH Vs. KASHI GOMATI SAMYAT GRAMIN BANK
|
May 12, 2011 |
|
SUDHA TIWARI Vs. UNION OF INDIA
|
February 11, 2011 |
|
SUDHEER KUMAR Vs. STATE OF U P
|
August 11, 2011 |
|
SUDHIR KUMAR Vs. STATE OF U P
|
December 9, 2011 |
|
SUDHIR KUMAR GOSWAMI Vs. DISTRICT DIRECTOR OF CONSOLIDATION
|
August 23, 2011 |
|
SUDHIR KUMAR GUPTA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 9, 2011 |
|
SUGHARA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
March 30, 2011 |
|
SUGREEV Vs. STATE OF U P
|
March 30, 2011 |
|
SUHAGA DEVI Vs. STATE OF U P
|
May 19, 2011 |
|
SUHAIL FASIH Vs. STATE OF U P
|
November 11, 2011 |
|
SUHAIL KHAN AND ORS. Vs. STATE OF U.P. AND ANR.
|
January 3, 2011 |
|
SUJATA Vs. STATE OF U P AND ORS
|
May 20, 2011 |
|
SUJEET KUMAR DUBEY Vs. THE STATE OF U.P THRU. SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
SUJHAL AND OTHERS Vs. STATE OF U.P.
|
November 22, 2011 |
|
SUKANYA DEVI Vs. STATE
|
March 7, 2011 |
|
SUKDEV PANDEY Vs. STATE OF U.P. AND OTHERS
|
November 21, 2011 |
|
SUKH LAL Vs. STATE OF U P
|
January 5, 2011 |
|
SUKH NANDAN Vs. ADDL DISTRICT JUDGE PIPRI
|
February 28, 2011 |
|
SUKHAI Vs. STATE OF U P
|
September 8, 2011 |
|
Sukhai Vs. Commissioner, Basti Division and others
|
September 8, 2011 |
|
SUKHBIR SINGH Vs. STATE OF U.P.
|
May 12, 2011 |
|
SUKHDEO SINGH Vs. COMMISSIONER OF CUS., EX. & SERVICE TAX
|
April 15, 2011 |
|
SUKHLAL @ JHALLAR YADAV Vs. STATE OF U.P.
|
September 12, 2011 |
|
SUKHPAL SINGH Vs. STATE OF U.P. THROUGH SECRETARY REVENUE, GOVERNMENT OF U.P. LUCKNOW AND OTHERS
|
April 25, 2011 |
|
SUKHVEER YADAV Vs. STATE OF UTTAR PRADESH
|
December 2, 2011 |
|
SUKHVINDER KAUR Vs. STATE OF U P AND OTHERS
|
September 9, 2011 |
|
SUKHVIR SINGH KOHALI Vs. STATE OF U P
|
July 21, 2011 |
|
SULEMAN Vs. STATE OF U P
|
August 16, 2011 |
|
SUMAN Vs. STATE OF U P
|
July 14, 2011 |
|
SUMAN CHAUHAN Vs. UNION OF INDIA
|
February 28, 2011 |
|
SUMAN GUPTA Vs. STATE
|
May 2, 2011 |
|
SUMAN GUPTA Vs. STATE
|
August 23, 2011 |
|
SUMAN LATA SAXENA Vs. PRINCIPAL ARYA MAHLA DEGREE COLLEGE
|
April 19, 2011 |
|
SUMEET KUMAR Vs. UNION BANK OF INDIA AND ANR.
|
September 16, 2011 |
|
SUMER KUMAR SINGH AND ANR. Vs. STATE OF U.P.
|
September 2, 2011 |
|
SUMER SINGH Vs. BRIJ MOHAN
|
September 29, 2011 |
|
SUMER SINGH Vs. JAMUNI DEVI
|
September 29, 2011 |
|
SUMESHAR AND ANR. Vs. STATE OF U.P.
|
September 19, 2011 |
|
SUMIT BHALOTIA Vs. STATE OF U.P.
|
September 26, 2011 |
|
Sumit Gupta Vs. State of U.P. and Others
|
March 8, 2011 |
|
SUMIT RAJENDRA BHALOTIA Vs. STATE OF U P
|
September 26, 2011 |
|
SUMIT SHUKLA Vs. STATE OF U.P.
|
September 6, 2011 |
|
SUMITA SAMANTA Vs. NAND KISHORE JAISWAL
|
July 21, 2011 |
|
SUMITRA DEVI Vs. SUSHILA DEVI
|
February 14, 2011 |
|
SUMITRA DEVI Vs. STATE OF U P AND OTHERS
|
October 11, 2011 |
|
SUNAHARI Vs. STATE
|
January 13, 2011 |
|
SUNDARA DEVI ALIAS ROOPRANI Vs. MOHAMMAD ZHEER
|
October 14, 2011 |
|
SUNDER KAUR Vs. RAM KALI
|
March 3, 2011 |
|
SUNDER LAL Vs. CIVIL JUDGE WEST DISTRICT HARDOI
|
November 3, 2011 |
|
SUNDER LAL VERMA Vs. STATE OF U P
|
November 16, 2011 |
|
SUNEEL BAJPAI Vs. ALLAHABAD JAL SANSTHAN
|
December 16, 2011 |
|
SUNIL Vs. STATE OF U P
|
March 31, 2011 |
|
SUNIL ALIAS SEWAK Vs. STATE OF U.P.
|
February 1, 2011 |
|
SUNIL KUMAR Vs. DY DIRECTOR OF CONSOLIDATION FATEHPUR
|
March 11, 2011 |
|
SUNIL KUMAR Vs. STATE OF U P
|
November 30, 2011 |
|
SUNIL KUMAR JAISWAL Vs. VED PRAKASH DWIVEDI
|
September 14, 2011 |
|
SUNIL KUMAR PANDEY Vs. STATE OF U P
|
June 24, 2011 |
|
SUNIL KUMAR RAI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 7, 2011 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P AND ANOTHERS
|
December 19, 2011 |
|
SUNIL KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
March 18, 2011 |
|
SUNIL KUMAR TRIPATHI Vs. DISTRICT ASSISTANT REGISTRAR
|
December 2, 2011 |
|
SUNIL KUMAR TRIPATHI AND ORS. Vs. STATE OF U.P. THRU. SECY. SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
SUNIL PATHAK Vs. STATE OF U P
|
November 28, 2011 |
|
SUNITA GUPTA Vs. STATE
|
June 24, 2011 |
|
SUNITA PANDEY Vs. U P STATE ROAD TRANSPORT CORPORATION
|
June 3, 2011 |
|
SUNITA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
May 11, 2011 |
|
SUNITA YADAV Vs. STATE
|
September 27, 2011 |
|
SUNNIL CENTRAL BOARD OF WAQFS U P Vs. GOPAL SINGH VISHARAD
|
March 11, 2011 |
|
SUPER POLYPLAST PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
|
February 22, 2011 |
|
SUPERINTENDENT OF POSTS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 6, 2011 |
|
SURABHI TEWARI Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 14, 2011 |
|
SURAJ BHAN Vs. CONSOLIDATION OFFICER CHITRKOOT
|
September 30, 2011 |
|
SURAJ BHAN Vs. ADDL COMMISSIONER SAHARANPUR DIVISION
|
August 19, 2011 |
|
SURAJ PAL SINGH Vs. STATE OF U.P.
|
September 2, 2011 |
|
SURAJBALI ALIAS RAM PRATAP ALIAS PRATAP Vs. STATE OF U P
|
December 16, 2011 |
|
SURAJBHAN SHARMA Vs. STATE OF U P
|
October 21, 2011 |
|
SURAJPAL AND ORS. Vs. STATE OF U.P.
|
April 21, 2011 |
|
SURAT NISHAD Vs. STATE OF U P
|
January 4, 2011 |
|
SURENDER KUMAR Vs. U P POWER CORPORATION LIMITED
|
March 24, 2011 |
|
SURENDRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 27, 2011 |
|
SURENDRA BABU SHAKYA AND ORS. Vs. THE STATE OF U.P. AND ORS.
|
November 2, 2011 |
|
SURENDRA BAHADUR SINGH Vs. UNION BANK OF INDIA AND OTHERS
|
October 17, 2011 |
|
SURENDRA BAHADUR SINGH Vs. STATE OF U.P.
|
January 13, 2011 |
|
SURENDRA DEO AGARWAL Vs. UNION OF INDIA
|
August 8, 2011 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
July 12, 2011 |
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SURENDRA KUMAR Vs. ORIENAL INSRUANCE CO LTD
|
September 8, 2011 |
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SURENDRA KUMAR Vs. SMT. SUNITA RASTOGI
|
April 13, 2011 |
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SURENDRA KUMAR SHARMA Vs. STATE
|
April 2, 2011 |
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SURENDRA KUMAR VERMA Vs. RAM BHAJAN
|
April 21, 2011 |
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SURENDRA KUMAR YADAV Vs. STATE OF U P
|
April 5, 2011 |
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SURENDRA NARAIN SINGH ALIAS BABU Vs. STATE OF U P
|
March 18, 2011 |
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SURENDRA NATH Vs. CHANDRAWATI
|
August 23, 2011 |
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SURENDRA NATH RAI Vs. DISTRICT EDUCATION OFFICER NAINITAL
|
June 13, 2011 |
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SURENDRA NATH SINGH AND ORS. Vs. STATE OF U.P.
|
September 23, 2011 |
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SURENDRA PANDEY Vs. STATE OF U P
|
April 20, 2011 |
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SURENDRA SINGH Vs. STATE OF U P
|
October 21, 2011 |
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SURENDRA SINGH Vs. STATE OF U P
|
March 23, 2011 |
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SURENDRA SINGH Vs. STATE OF U P
|
December 12, 2011 |
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SURENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
January 24, 2011 |
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SURENDRA SINGH Vs. B.R.
|
March 29, 2011 |
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SURENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
November 3, 2011 |
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SURENDRA SINGH Vs. PUNJAB AND SINDH BANK AND ANR.
|
September 15, 2011 |
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SURENDRA SINGH Vs. B.R.
|
March 28, 2011 |
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SURENDRA VIKRAM SINGH Vs. STATE OF U.P.THROUGH PRIN. SECY. APPOINTMENT DEPTT. LKO. AND OTHER
|
December 5, 2011 |
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SURENDRA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 20, 2011 |
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SURESH Vs. STATE OF U P
|
July 19, 2011 |
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SURESH CHAND Vs. STATE OF U P
|
September 2, 2011 |
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SURESH CHANDRA Vs. STATE
|
May 18, 2011 |
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SURESH CHANDRA & OTHERS Vs. ADDITIONAL COMMISSIONER KANPUR DIVISION KANPUR & O
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July 19, 2011 |
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SURESH CHANDRA KATIYAR Vs. ADDITIONAL CITY MAGISTRATE-V/R.C.E.O, KANPUR NAGAR
|
December 1, 2011 |
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SURESH CHANDRA SHARMA Vs. NAND KISHORE KAMAL
|
September 2, 2011 |
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SURESH KUMAR Vs. STATE OF U P
|
August 5, 2011 |
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SURESH KUMAR Vs. STATE OF U P AND ORS
|
October 10, 2011 |
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SURESH KUMAR Vs. U P POWER CORPORATION SHAKTI BHAWAN LUCKNOW THROUGH ITS CHAIRMAN
|
May 12, 2011 |
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SURESH KUMAR GADI Vs. STATE OF U P
|
November 25, 2011 |
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SURESH KUMAR JAISWAL Vs. STATE OF U.P. AND ANR.
|
January 3, 2011 |
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SURESH KUMAR PAL Vs. STATE OF U.P. AND ORS.
|
February 23, 2011 |
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SURESH PAL Vs. STATE OF U.P. & OTHERS
|
December 15, 2011 |
|
SURESH PAL Vs. TEK CHAND
|
July 22, 2011 |
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SURESH PAL AND ORS. Vs. STATE OF U.P.
|
April 27, 2011 |
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SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
|
April 25, 2011 |
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SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
|
July 8, 2011 |
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SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
|
July 15, 2011 |
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SURESH PRASAD GAUTAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 30, 2011 |
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SURESH SINGH KUSHWAHA Vs. STATE OF U P
|
May 30, 2011 |
|
SURESH TEWARI Vs. COMMISSIONER VARANASI DIVISION
|
April 5, 2011 |
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SURESHWATI Vs. STATE OF U P
|
November 11, 2011 |
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SURJEET SINGH Vs. ADDITIONAL DISTRICT JUDGE SITAPUR
|
March 29, 2011 |
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SURJEET SINGH Vs. STATE OF U P
|
March 20, 2011 |
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SURJEET SINGH Vs. STATE OF U.P.
|
July 25, 2011 |
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SURJEET SINGH Vs. STATE OF U.P. AND ORS.
|
March 30, 2011 |
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SURJEET SINGH Vs. JYOTI PRASAD AND ORS.
|
April 4, 2011 |
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SURYA BAHADUR SINGH Vs. STATE OF U.P. THROUGH ITS COLLECTOR/DISTRICT MAGISTRATE AND ORS.
|
September 22, 2011 |
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SURYA BALI Vs. D D C AZAMGARH
|
April 8, 2011 |
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Surya Bali and Another Vs. D.D.C., Azamgarh and Others
|
April 8, 2011 |
|
SURYA BHAN SINGH Vs. STATE
|
May 25, 2011 |
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SURYA BHANU PANDEY Vs. STATE OF U.P.
|
February 4, 2011 |
|
SURYA NARAIN SINGH Vs. STATE
|
January 12, 2011 |
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SURYA NATH Vs. STATE OF U P
|
December 1, 2011 |
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SURYA PRAKASH GUPTA Vs. SANTOSH KUMARI
|
December 1, 2011 |
|
SUSHEEL KUMAR Vs. DISTRICT JUDGE SULTANPUR
|
December 1, 2011 |
|
SUSHEEL KUMAR PACHAURI Vs. STATE OF U.P.THROUGH ITS SECY. HOME U.P. GOVT. LKO. AND ORS.
|
November 25, 2011 |
|
SUSHEEL TIWARI Vs. STATE
|
February 7, 2011 |
|
SUSHIL KUMAR Vs. GANGA SHARAN GARG
|
November 28, 2011 |
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SUSHIL KUMAR Vs. THE STATE OF U.P. THRU. SECY., EDU. BASIC AND ORS.
|
June 24, 2011 |
|
SUSHIL KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
|
April 11, 2011 |
|
SUSHIL KUMAR CHAUDHARY Vs. STATE OF U.P. THROUGH SECY. BASIC EDUCATION LKO. AND ORS.
|
September 27, 2011 |
|
SUSHIL KUMAR MISHRA Vs. STATE OF U P
|
December 2, 2011 |
|
SUSHIL KUMAR MISHRA Vs. D I O S , & OTHERS
|
September 15, 2011 |
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SUSHIL UPADHYAYA Vs. STATE OF U P AND OTHERS
|
July 13, 2011 |
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SUSHILA Vs. SYNDICATE BANK
|
May 12, 2011 |
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SUSHILA KHOKHER Vs. STATE OF U P
|
October 18, 2011 |
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SUSHMA DEVI D/O V.P.DWIVEDI Vs. STATE OF U.P. THROUGH SECY. BASIC EDU. LKO. & ORS.
|
November 9, 2011 |
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SWADESH KUMAR KATIYAR Vs. STATE OF U.P. AND OTHERS
|
September 2, 2011 |
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SWADESHI POLYTEX LIMITED Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
|
July 7, 2011 |
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SWAMI DAYAL Vs. D.M. LAKHIMPUR KHERI AND ANR.
|
May 25, 2011 |
|
SWAMI DAYAL Vs. STATE OF U P
|
July 19, 2011 |
|
SWAMI NATH Vs. IIND ADDL DISTRICT JUDGE
|
February 24, 2011 |
|
SWAMI PRASAD YADAV Vs. STATE OF U.P.
|
September 21, 2011 |
|
SWAMI SHARAN SINGH Vs. REGISTRAR, FIRMS SOCIETIES & CHITS, LUCKNOW & ORS
|
June 9, 2011 |
|
SWASTIK FRAGRANCES LIMITED Vs. STATE OF U.P. AND OTHERS
|
November 14, 2011 |
|
SWAYAM PRABHA Vs. STATE OF U P
|
September 12, 2011 |
|
SYED AZIZUL HASAN RIZVI Vs. UNION OF INDIA THRU. ITS SECY. MINISTRY OF MINES DEPTT. & ORS.
|
December 23, 2011 |
|
SYED HASEEN ASHRAF SAJJADA NASHEEN Vs. DISTRICT JUDGE AMBEDKAR NAGAR
|
November 16, 2011 |
|
SYED MOHD ARIZ Vs. STATE OF U P
|
April 8, 2011 |
|
T N BHARGAV Vs. RAJEEV SAREEN
|
March 28, 2011 |
|
TABREZ AHMAD CIVIL JUDGE Vs. STATE OF U P
|
May 17, 2011 |
|
TAIRUNNISHA Vs. 1ST ADDITIONAL DISTRICT JUDGE BASTI
|
July 4, 2011 |
|
TANKS AND TUBE WELLS CLASS A CATEGORY Vs. COLLECTOR
|
April 18, 2011 |
|
TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. IQBAL HUSAI
|
August 29, 2011 |
|
TANSIR KHAN Vs. STATE OF U P
|
April 8, 2011 |
|
TARA AND ORS. Vs. STATE OF U.P.
|
May 3, 2011 |
|
TARA CHAND Vs. STATE OF U P
|
March 18, 2011 |
|
TARA CHANDRA GHILDIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AYOG BHAWAN GURUKUL KANGRI KANKHAL HARIDWAR DISTRICT HARIDWAR
|
April 27, 2011 |
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TARA CHARAN AGARWAL Vs. VEENA AGARWAL
|
July 5, 2011 |
|
TARA DEVI Vs. STATE OF U P
|
September 14, 2011 |
|
Tara Devi Vs. State of U.P.
|
March 30, 2011 |
|
TARA SINGH Vs. STATE
|
February 28, 2011 |
|
TARANNUM KHATOON Vs. BRANCH MANAGER LIC OF INDIA
|
August 20, 2011 |
|
TARKESHWAR THAKUR Vs. STATE OF U P
|
July 12, 2011 |
|
TARUN KUMAR Vs. STATE OF U P
|
September 9, 2011 |
|
TASLEEM AHMAD Vs. SUSHILA DEVI
|
February 24, 2011 |
|
TATA CHEMICALS LIMITED, BABRALA, DISTT. BADAUN Vs. ASSISTANT COMMISSIONER (ASSESSMENT) TRADE TAX, BADAUN AND ANR.
|
February 24, 2011 |
|
TATA MOTORS LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES, U.P., LUCKNOW
|
March 8, 2011 |
|
TATA MOTORS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, LUCKNOW
|
April 27, 2011 |
|
TATA MOTORS LTD. Vs. COMMISSIONER, COMMERCIAL TAXES
|
October 19, 2011 |
|
TAUQIR AHMAD KHAN Vs. NAGAR PALIKA PARISHAD
|
September 29, 2011 |
|
TAUQIR ALAM Vs. STATE OF U.P. AND OTHERS
|
July 11, 2011 |
|
TAVREJ Vs. STATE OF U P
|
February 1, 2011 |
|
Tavrej Ahmad Vs. State of U.P. and Others
|
February 1, 2011 |
|
TECHMAN BUILDWELL PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
September 19, 2011 |
|
TEERATH PRAKASH JAIN Vs. VEENA DHAWAN
|
September 3, 2011 |
|
TEJ BAHADUR YADAV, S/O. BHAGWAN DEEN YADAV Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY HOME AND ORS.
|
June 14, 2011 |
|
TEJ BALI Vs. BOARD OF REVENUE
|
August 26, 2011 |
|
TEJ NARAYAN SINGH Vs. JOINT ASSISTANT DIRECTOR (ACCOUNTS), PAY AND ACCOUNTS OFFICE, CRPF AND ANR.
|
February 9, 2011 |
|
TEJ PAL AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 16, 2011 |
|
TEJENDRA PAL SINGH Vs. CONSOLIDATION COMMISSIONER
|
April 20, 2011 |
|
TEJPAL SINGH Vs. JOINT DIRECTOR OF EDUCATION
|
March 15, 2011 |
|
TEJVEER SINGH Vs. STATE OF U P
|
January 6, 2011 |
|
TEJVEER SINGH Vs. STATE OF U P
|
August 1, 2011 |
|
TEK CHANDRA AND ORS. Vs. STATE OF U.P.
|
July 18, 2011 |
|
TEKCHAND AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
October 31, 2011 |
|
THAKUR PRASAD MADHESIYA Vs. STATE OF U P
|
January 5, 2011 |
|
THAKUR PRASAD SINGH Vs. STATE OF U P
|
November 11, 2011 |
|
THAN SINGH Vs. PUNJAB NATIONAL BANK
|
September 2, 2011 |
|
THE COMMISSIONER OF INCOME TAX Vs. ADARSH TRAVEL BUS SERVICE
|
August 17, 2011 |
|
THE COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LTD.
|
April 20, 2011 |
|
THE COMMISSIONER OF INCOME TAX ALLD AND ANR. Vs. SH. MUKESH KUMAR AGRAWAL
|
November 23, 2011 |
|
THE COMMISSIONER OF INCOME TAX AND ANR. Vs. VIROLA INTERNATIONAL
|
November 1, 2011 |
|
THE COMMISSIONER TRADE TAX U.P. LKO. Vs. S/S BALAJI UDYOG
|
August 2, 2011 |
|
THE COMMISSIONER, TRADE TAX, U.P. Vs. S/S KHEMKA PAPER TRADERS
|
January 11, 2011 |
|
THE GORAKHPUR DEVELOPMENT AUTHORITY THRU. ITS SECY. Vs. THE ADDITIONAL DISTRICT JUDGE, CT. NO. 10 AND ORS.
|
April 25, 2011 |
|
THE KISAN COOPERATIVE SUGAR FACTORY LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
March 30, 2011 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. DEEP CHNDRA RAJPOOT AND ANOTHER
|
December 1, 2011 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SURESH KUMAR AND ANOTHER
|
December 1, 2011 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. MUNNI DEVI AND OTHERS
|
December 15, 2011 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. DEVENDRA KUMAR AND OTHERS
|
December 15, 2011 |
|
THE NEW INDIA ASSURANCE CO.LTD. Vs. SMT.BABITA
|
May 25, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SEEMA RANI AND OTHERS
|
December 23, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJESHWARI DEVI AND OTHERS
|
December 23, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAGDISH KUSHWAHA AND ANOTHER
|
December 23, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. VIMLESH AND OTHERS
|
December 23, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. TEJ SINGH AND OTHERS
|
December 23, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. BENI MADHAV SHUKLA AND 3 ORS.
|
April 4, 2011 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. PRABHA AND OTHERS
|
December 23, 2011 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. WORKMEN COMPENSATION COMMISSIONER AND ORS.
|
April 4, 2011 |
|
THE OUDH SUGAR MILLS LTD., SITAPUR THRU EXECUTIVE PRESIDENT Vs. CIVIL JUDGE (S.D.), SITAPUR & OTHERS
|
December 12, 2011 |
|
THE SCIENTIFIC INSTRUMENT COMPANY LTD. YTD. Vs. THE COMMISSIONER OF INCOME TAX
|
August 25, 2011 |
|
THE SENIOR SUPERINTENDENT OF POST OFFICES JHANSI DIVISION AND ORS. Vs. CHANDRA PRAKASH KHARE AND ORS.
|
January 18, 2011 |
|
THE STATE OF U.P. THRU PRINCIPAL SECRETARY KAR EVAM NIBANDHAN Vs. R.S. JATAV S/O. LATE CHHAJU RAM AND ANR.
|
September 22, 2011 |
|
THE SUPERINTENDENT OF POST OFFICES AND ORS. Vs. SHRI HANUMAN GIRI
|
February 18, 2011 |
|
THE TAJ MAHAL HOTEL Vs. STATE OF U.P. THROUGH SECRETARY, INSTITUTIONAL FINANCE
|
August 19, 2011 |
|
TIKAM SINGH Vs. STATE OF U P
|
March 31, 2011 |
|
TILAK DHARI AND OTHERS Vs. B.O.R. AND OTHERS
|
November 14, 2011 |
|
TOTA RAM Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
August 10, 2011 |
|
TOTARAM Vs. ASSISTANT COMMISSIONER FOOD SAHARANPUR DIVISION
|
December 5, 2011 |
|
TRILOK NATH PAHUJA Vs. BHADRA DEO
|
April 20, 2011 |
|
TRINITY TAPES PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
May 31, 2011 |
|
TRIVENI ENGINEERING Vs. STATE OF U P
|
December 1, 2011 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
|
March 17, 2011 |
|
TRIVENI ENGINEERING INDUSTRIES LTD Vs. STATE
|
August 5, 2011 |
|
TRIVENI GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE ALLAHABAD
|
April 29, 2011 |
|
TRIVENI KSHETRIYA GRAMIN BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
September 20, 2011 |
|
TRIVENI PRASAD Vs. STATE OF U.P. AND OTHERS
|
October 21, 2011 |
|
TRIVENI SHEETS GLASS LTD Vs. CHIEF COMMISSIONER OF INCOME TAX U P LUCKNOW
|
April 18, 2011 |
|
TUKMAN SINGH Vs. UNION OF INDIA
|
January 13, 2011 |
|
TULAI Vs. RAMESHWAR DAYAL AND ORS.
|
February 11, 2011 |
|
TULSI RAM KORI & ANOTHER Vs. STATE OF U.P.
|
November 22, 2011 |
|
TULSI SINGH Vs. STATE OF U.P. AND ANR.
|
September 13, 2011 |
|
TUNGVIR SINGH ARYA Vs. STATE OF U P
|
January 29, 2011 |
|
TUPHAIL & ANOTHER Vs. U.P. STATE HAJ COMMITTEE & OTHERS
|
October 14, 2011 |
|
U P AWAS EVAM VIKAS PARISHAD Vs. VITHAL DAS
|
March 28, 2011 |
|
U P BASIC SHIKSHA PARISHAD Vs. LALIT KUMAR ARORA
|
July 26, 2011 |
|
U P COOPERATIVE BANK LTD Vs. P O LABOUR COURT
|
March 17, 2011 |
|
U P MADHYAMIK SHIKSHAK SANGH Vs. STATE OF U P
|
May 23, 2011 |
|
U P MOTOR TRANSPORT ASSOCIATION Vs. CHAIRMAN IRDA
|
August 10, 2011 |
|
U P POWER CORPORATION LTD Vs. RAKESH DONERIA
|
April 18, 2011 |
|
U P POWER CORPORATION LTD Vs. URMILA DEVI
|
January 27, 2011 |
|
U P POWER CORPORATION U P AT LUCKNOW THROUGH ITS EXECUTIVE ENGINEER TRANSMISSION DIVISION-II ALLAHABAD Vs. SANTOSH KUMARI ANAND
|
December 9, 2011 |
|
U P S R T C Vs. RAJENDRA SINGH
|
July 4, 2011 |
|
U P S R T C Vs. PRESIDING OFFICER LABOUR COURT
|
July 4, 2011 |
|
U P S R T C Vs. VIDYA TIWARI
|
April 21, 2011 |
|
U P S R T C & OTHERS Vs. K K GUPTA & OTHERS
|
July 4, 2011 |
|
U P S R T C FAIZABAD THROUGH ITS R M Vs. OMWATI
|
February 22, 2011 |
|
U P S R T C JHANSI Vs. MOHD AHMAD
|
February 25, 2011 |
|
U P S R T C KANPUR Vs. IMTIAZ AHMAD
|
May 2, 2011 |
|
U P SECONDARY EDUCATION SERVICE SELECTION BOARD Vs. STATE OF U P
|
January 21, 2011 |
|
U P STATE BRIDGE CORPORATION LTD Vs. AJAY SINHA
|
December 15, 2011 |
|
U P STATE ROAD CORPORATION Vs. APPELLATE AUTHORITY
|
March 10, 2011 |
|
U P STATE ROAD TRANSPORT CORPN Vs. CHANDRA PRAKASH SONI
|
May 3, 2011 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. BACHHU LAL TIWARI
|
September 9, 2011 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. HIDAYATULLA KHAN
|
September 2, 2011 |
|
U P STATE SUGAR CORPORATION LTD Vs. RAM NIRANJAN
|
May 31, 2011 |
|
U P STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
July 4, 2011 |
|
U P STATE WARE HOUSING CORPORATION Vs. BRISH BHAN SINGH
|
May 20, 2011 |
|
U.B.I. THROUGH ITS BRANCH MANAGER Vs. CONSUMER PROTECTION DISTT. FORUM AND ORS.
|
May 3, 2011 |
|
U.P. AVAS EVAM VIKAS PARISHAD LKO AND ORS. ETC. ETC. Vs. SMT. RAJNI VERMA AND OTHERS ETC. ETC.
|
November 1, 2011 |
|
U.P. FINANCIAL CORPORATION Vs. P.O., LABOUR COURT AND ORS.
|
August 23, 2011 |
|
U.P. JAL NIGAM Vs. COMMISSIONER OF INCOME TAX
|
January 21, 2011 |
|
U.P. LEKHPAL SANGH BRANCH UNNAO THROUGH ITS PRESIDENT Vs. STATE OF U.P. THROUGH THE SECY. REVENUE GOVT. OF U.P.
|
September 3, 2011 |
|
U.P. LIBRARY ASSOCIATION Vs. SRI KAMRAN RIZVI, SECY. TO THE GOVT., DEPTT. OF HIGHER EDU.
|
December 1, 2011 |
|
U.P. S.R.T.C. Vs. V. GHOSE
|
February 11, 2011 |
|
U.P. S.R.T.C. THROUGH R.M. Vs. RAMKISHAN AND ORS.
|
September 6, 2011 |
|
U.P. S.R.T.C. THROUGH REGIONAL MANAGER Vs. KASHI RAM AND ORS.
|
March 17, 2011 |
|
U.P. STATE BRIDGE CORPORATION LTD. Vs. COMMR. OF C. EX. & SERVICE TAX
|
February 11, 2011 |
|
U.P. STATE BRIDGE CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX, LUCKNOW
|
December 16, 2011 |
|
U.P. STATE ELELCTRICITY BOARD AND ANR. Vs. P.O. LABOUR COURT AND ANR.
|
January 21, 2011 |
|
U.P. STATE INDUSRIAL DEV. CORP. LTD. (UPSIDC) THRU M.D. Vs. SUKH DEV AND ANR.
|
April 5, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPN. LTD. Vs. RAM SEWAK AND ORS.
|
April 4, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPN. LTD. Vs. SRI. MANZOOR ALI AND ANR.
|
January 2, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPN. THRU M.D. Vs. JAY NARAIN AND ORS.
|
March 29, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. RAM SHANKER AND ORS.
|
April 6, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. JAGDISH AND ORS.
|
April 6, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 29, 2011 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION THRU. M.D. Vs. AYODHYA PRASAD AND ANR.
|
March 30, 2011 |
|
U.P. STATE ROAD TRANPSORT CORORATION Vs. STATE OF U.P. AND ORS.
|
February 2, 2011 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. MAYAWATI AND ORS.
|
September 30, 2011 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. DHEER SINGH AND ANR.
|
January 31, 2011 |
|
U.P.Basic Shiksha Parishad and others Vs. Lalit Kumar Arora and another
|
July 26, 2011 |
|
U.P.Power Corporation, U.P., At Lucknow Through Its Executive Engineer Transmission Division-II, Allahabad Vs. Santosh Kumari Anand and Others
|
December 9, 2011 |
|
U.P.S.I.D.C. LTD. Vs. JAGAT SINGH AND ANR.
|
March 4, 2011 |
|
U.P.S.R.T.C. Vs. SUKH LAL AND ORS.
|
January 19, 2011 |
|
U.P.S.R.T.C. Vs. SMT. RAM DEVI AND ANR.
|
April 1, 2011 |
|
UCO BANK Vs. DISTRICT MAGISTRATE ALLAHABAD
|
January 3, 2011 |
|
UDAI RAM Vs. STATE OF U P
|
January 21, 2011 |
|
UDAI SINGH Vs. GAON SABHA AND ORS.
|
May 6, 2011 |
|
UDAI TRADERS UDAI CHAND CHAURASIA Vs. COMMISSIONER OF COMMERCIAL TAX U.P. COMMERCIAL TAX
|
November 2, 2011 |
|
UDAI VEER SINGH Vs. STATE OF U P
|
February 17, 2011 |
|
UDAY VEER SINGH Vs. STATE OF U P AND ORS
|
February 23, 2011 |
|
ULFAT RAI Vs. DEVENDRA KUMAR
|
August 25, 2011 |
|
UMA GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
April 7, 2011 |
|
UMA KANT MISHRA AND ANR. Vs. CIVIL JUDGE (JUNIOR DIVISION)AND ORS.
|
February 11, 2011 |
|
UMA KUMARI Vs. ASSISTANT COMMISSIONER,FOOD & CIVIL SUPPLY AND 3 OTHERS
|
March 4, 2011 |
|
UMA SHANKAR PANDEY Vs. STATE OF U P
|
December 16, 2011 |
|
UMA SHANKAR TRIPATHI Vs. STATE OF U P
|
March 31, 2011 |
|
UMA SHANKER YADAV Vs. STATE OF U P
|
September 6, 2011 |
|
UMAKANT SRIVASTAVA Vs. STATE OF U P
|
February 7, 2011 |
|
UMENDRA PRATAP SINGH Vs. STATE OF U.P. THR. PRIN SECY MEDICAL HELATH AND 4 ORS.
|
November 28, 2011 |
|
UMESH Vs. STATE OF U P
|
August 8, 2011 |
|
UMESH CHAND SHARMA Vs. UPSRTC ., BULANDSHHAR
|
July 26, 2011 |
|
UMESH CHANDER PANDEY Vs. STATE OF U P
|
May 25, 2011 |
|
UMESH CHANDRA Vs. STATE OF U.P. THROUGH SECRETARY HOME
|
April 21, 2011 |
|
UMESH CHANDRA SAXENA Vs. STATE OF U.P.THROUGH PRIN. SECY. DEPTT. OF KARMIK CIVIL SECT
|
November 25, 2011 |
|
UMESH KUMAR MISHRA Vs. STATE OF U P
|
December 8, 2011 |
|
UMESH KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
|
January 19, 2011 |
|
UMESH NARAIN TRIPATHI Vs. STATE OF U.P. THRU SECRETARY AND ORS.
|
September 22, 2011 |
|
UMLESH YADAV Vs. ELECTION COMMISSION OF INDIA
|
November 17, 2011 |
|
UNION BANK OF INDIA Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL
|
July 7, 2011 |
|
UNION BANK OF INDIA Vs. AMIT KUMAR
|
January 27, 2011 |
|
UNION OF INDIA Vs. RAM SWAROOP SHARMA
|
January 24, 2011 |
|
UNION OF INDIA Vs. BRIJENDRA SINGH
|
August 4, 2011 |
|
UNION OF INDIA Vs. BEERO
|
October 17, 2011 |
|
UNION OF INDIA Vs. RAM SURAT
|
February 24, 2011 |
|
UNION OF INDIA Vs. AVANINDRA KUMAR TIWARI
|
July 8, 2011 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE
|
August 10, 2011 |
|
UNION OF INDIA Vs. MASJOOD ALI
|
May 31, 2011 |
|
UNION OF INDIA Vs. RAJESH KUMAR YADAV
|
May 26, 2011 |
|
UNION OF INDIA Vs. IDEAL INDUSTRIES
|
May 6, 2011 |
|
UNION OF INDIA Vs. PHOOL CHAND PAL
|
May 12, 2011 |
|
UNION OF INDIA Vs. BACHCHAN LAL
|
April 22, 2011 |
|
UNION OF INDIA Vs. CAT
|
February 24, 2011 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 28, 2011 |
|
UNION OF INDIA Vs. STATE OF U P
|
January 6, 2011 |
|
UNION OF INDIA Vs. STATE OF U P
|
April 1, 2011 |
|
UNION OF INDIA Vs. SHYAMA PANDEY
|
April 5, 2011 |
|
UNION OF INDIA Vs. STATE COMMISSIONER
|
March 15, 2011 |
|
UNION OF INDIA Vs. SOMWATI
|
December 23, 2011 |
|
UNION OF INDIA Vs. SHYAM LAL SHUKLA
|
December 23, 2011 |
|
UNION OF INDIA Vs. KAILASH CHANDRA BEHERWAL
|
October 11, 2011 |
|
UNION OF INDIA Vs. BEERO
|
November 17, 2011 |
|
UNION OF INDIA (UOI) AND ANR. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR.
|
May 13, 2011 |
|
UNION OF INDIA (UOI) AND ORS. Vs. DEVENDRA KUMAR SINGH AND ORS.
|
May 4, 2011 |
|
UNION OF INDIA (UOI) AND ORS. Vs. RAM SURAT AND ORS.
|
May 9, 2011 |
|
UNION OF INDIA (UOI) AND ORS. Vs. UMA SHANKAR SAXENA AND ANR.
|
January 7, 2011 |
|
UNION OF INDIA (UOI) AND ORS. Vs. SMT. SITARA BEGUM AND ORS.
|
March 31, 2011 |
|
UNION OF INDIA (UOI) AND ORS. Vs. C.A.T. AND ORS.
|
April 1, 2011 |
|
UNION OF INDIA (UOI) THRU G.M. (PERSONNEL) N.E. RAILWAY AND ANR. Vs. BRAHM PRATAP SINGH AND ORS.
|
February 15, 2011 |
|
UNION OF INDIA AND OTHERS Vs. MANISH KUMAR AND ANOTHER
|
November 2, 2011 |
|
UNION OF INDIA THRU ITS G.M., N.C.R., ALLAHABAD & ANOTHER Vs. ANIL KUMAR BHASIN & OTHERS
|
December 15, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. BANO
|
January 27, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. HARESHWAR SINGH
|
October 12, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAVINDRA KUMAR
|
August 25, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. DHARAMVIR SINGH TOMAR
|
January 28, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. RISHIKESH AGARWAL
|
May 5, 2011 |
|
UNITED INDIA INSURANCE CO LTD THROUGH DY MANAGER Vs. SIYA RAM YADAV
|
August 9, 2011 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. BANO
|
January 28, 2011 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SANJAY KUMAR
|
April 21, 2011 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. NAZIMA AND ANR
|
March 5, 2011 |
|
UP FOREST CORPORATION Vs. PO LABOUR COURT
|
July 4, 2011 |
|
UP STATE SUGAR CORPORATION Vs. REGIONAL, PROVIDENT CORPORATION
|
July 4, 2011 |
|
UPASANA GARG Vs. STATE OF U P
|
May 13, 2011 |
|
UPENDRA SINGH Vs. STATE OF U P AND ORS
|
August 17, 2011 |
|
UPSEV- KANPUR Vs. RAM NARAYAN
|
August 11, 2011 |
|
URMAN Vs. STATE OF UTTAR PRADESH
|
December 22, 2011 |
|
URMILA DEVI Vs. STATE OF U P AND ANOTHER
|
September 7, 2011 |
|
URMILA DEVI Vs. STATE OF U P
|
November 11, 2011 |
|
URMILA SHARMA Vs. STATE
|
May 3, 2011 |
|
USHA DEVI Vs. UNION BANK OF INDIA AND ANR.
|
September 12, 2011 |
|
USHA GAUTAM Vs. SHIV KUMAR SHARMA
|
February 7, 2011 |
|
USHA KIRAN TYAGI Vs. STATE OF U P
|
April 13, 2011 |
|
USHA MARTIN CONSTRUCTION STEEL LTD AGRA Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
|
December 16, 2011 |
|
USHA SINGH Vs. STATE
|
August 20, 2011 |
|
USHA TRIPATHI AND OTHERS Vs. STATE OF U P AND ANOTHER
|
October 31, 2011 |
|
USMAN KHAN Vs. NAZMA BEGUM
|
August 25, 2011 |
|
UTKARSH DIXIT Vs. STATE OF U P
|
June 10, 2011 |
|
UTKARSH SAHU ALIAS SANU Vs. STATE
|
April 22, 2011 |
|
UTSAV OIL TRADERS Vs. STATE OF U.P. AND ANOTHER
|
December 1, 2011 |
|
UTTAM Vs. STATE OF U P AND ANOTHER
|
July 20, 2011 |
|
UTTAM RATHI Vs. STATE OF UTTAR PRADESH AND ORS.
|
January 19, 2011 |
|
UTTAR PRADESH POWER CORPORATION LIMITED Vs. OM VEER SINGH
|
September 9, 2011 |
|
UTTAR PRADESH ROAD TRANSPORT CORPORATION Vs. MITHLESH KUMAR
|
July 26, 2011 |
|
UTTAR PRADESH STATE INDUSTRIAL DEVELOPENT CORPN. LTD. Vs. SMT. SONEY LAL AND ORS.
|
April 4, 2011 |
|
UTTARAKHAND TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER DISTRICT DEHRADUN Vs. DHANI RAM S/O SRI HULAS RAI
|
May 13, 2011 |
|
V B LAL Vs. STATE OF U P
|
August 26, 2011 |
|
V K VERMA Vs. STATE OF U P
|
February 4, 2011 |
|
V M SINGH Vs. FEROZE VARUN GANDHI
|
September 14, 2011 |
|
V P AGARWAL Vs. STATE OF U P
|
March 7, 2011 |
|
V P ANAND Vs. XVTH ADDITIONAL DISTRICT JUDGE
|
December 1, 2011 |
|
V P SINGH Vs. EXECUTIVE COUNCIL BANARAS HINDU UNIVERSITY
|
August 12, 2011 |
|
V S CHAUHAN Vs. DIRECTOR OF INCOME TAX INVESTIGATIONS
|
May 2, 2011 |
|
V.P. JAISWAL AND OTHERS Vs. THE STATE OF U.P.AND ANOTHER
|
December 23, 2011 |
|
V.P. SINGH Vs. P.A.
|
May 17, 2011 |
|
VAIBHAV JAIN Vs. STATE OF U.P. AND ORS.
|
February 9, 2011 |
|
VAIBHAV TEWARI Vs. STATE OF U P
|
September 9, 2011 |
|
Vaibhav Tiwari Vs. State of U.P.and others
|
September 9, 2011 |
|
VAKF KABRISTAN BHURESHAH Vs. IX A.D.J. AND ORS.
|
May 11, 2011 |
|
VALISTAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 4, 2011 |
|
VANDANA GANGWAR Vs. STATE OF U P
|
February 22, 2011 |
|
VANDANA GUPTA Vs. STATE OF U P
|
April 20, 2011 |
|
VANDANA MISHRA Vs. STATE OF U P
|
February 11, 2011 |
|
VANSRAJ Vs. STATE OF U.P.
|
October 17, 2011 |
|
VARANASI PETRO CHEM PVT. LTD. Vs. CUSTOMS EXCISE AND SERVICE TAX
|
May 10, 2011 |
|
VARIVAR PLAST PRODUCTS (PVT) LTD. Vs. COMMISSIONER OF TRADE TAX
|
July 18, 2011 |
|
VASUDEV GUPTA Vs. STATE OF U P
|
May 9, 2011 |
|
VED PRAKASH Vs. BOARD OF REVENUE U P
|
August 4, 2011 |
|
VED PRAKASH Vs. STATE OF U P
|
December 13, 2011 |
|
VED PRAKASH Vs. HARI KRISHNA SINGH
|
January 19, 2011 |
|
VED PRAKASH Vs. STATE
|
July 28, 2011 |
|
VED PRAKASH Vs. ADDL. DISTRICT MAGISTRATE AND ORS.
|
May 2, 2011 |
|
VED PRAKASH AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 13, 2011 |
|
VED PRAKASH PANDEY Vs. ASHOK KUMAR AND ANR.
|
April 1, 2011 |
|
VED PRAKASH SHARMA Vs. ARUN KUMAR SAXENA
|
March 1, 2011 |
|
VED RAM SHARMA Vs. STATE OF U P AND ANOTHER
|
May 3, 2011 |
|
VED RAM SHARMA Vs. STATE OF U P
|
May 30, 2011 |
|
VEENA AGRAWAL Vs. STATE OF U P
|
July 29, 2011 |
|
VEER BAHADUR SINGH Vs. STATE
|
February 22, 2011 |
|
VEER PAL SINGH Vs. SRI PARAS NATH DIGAMBAR JAIN MANDIR TRUST KHURJA
|
July 14, 2011 |
|
VEER PRATAP SINGH Vs. PRESCRIBED AUTHORITY/S D O BANDA
|
May 24, 2011 |
|
VEERBHAN Vs. STATE OF U.P. AND ANR.
|
September 27, 2011 |
|
VEERPAL SINGH Vs. STATE OF U P
|
July 29, 2011 |
|
VEG RAJ Vs. STATE OF U P
|
July 28, 2011 |
|
VENUS SUGAR LIMITED Vs. STATE OF U P
|
June 22, 2011 |
|
VENUS SUGAR LIMITED Vs. STATE OF U P
|
May 31, 2011 |
|
VIBHA JAIN Vs. STATE OF U P
|
August 10, 2011 |
|
VIBHA SHUKLA Vs. DIRECTOR OF EDUCATION
|
November 29, 2011 |
|
VIBHOR RAJ Vs. CONVENOR COMMON LAW ADMISSION TEST
|
January 19, 2011 |
|
VIBHOR RUNGATA Vs. STATE OF U P
|
August 1, 2011 |
|
VIBHUTI (NOW DECEASED) AND ANOTHER Vs. JAYANTRI (NOW DECEASED) AND OTHERS
|
November 25, 2011 |
|
VIBHUTI NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
August 30, 2011 |
|
VIBHUTI NARAYAN AND ORS. Vs. STATE OF U.P. THRU SECRY., REVENUE AND ORS.
|
September 22, 2011 |
|
VIDYA KANT TIWARI Vs. STATE OF U P
|
May 23, 2011 |
|
VIDYA SAGAR Vs. ADDL DISTRICT JUDGE COURT NO 2 LUCKNOW
|
February 4, 2011 |
|
Vidya Sagar and others Vs. Addl.District Judge, Court No.2, Lucknow and others
|
February 4, 2011 |
|
VIJAI Vs. STATE
|
July 8, 2011 |
|
VIJAI GUPTA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 13, 2011 |
|
VIJAI KISHORE Vs. VI ADDL. D.J.
|
November 2, 2011 |
|
VIJAI KUMAR KULSRESTH Vs. STATE OF U.P.
|
September 16, 2011 |
|
VIJAI KUMAR SINHA Vs. STATE OF U P
|
April 19, 2011 |
|
VIJAI NARAIN VERMA Vs. SURENDRA KUMAR VAISH
|
September 20, 2011 |
|
VIJAI SHANKER SINGH Vs. STATE OF U.P. AND ANR.
|
April 28, 2011 |
|
VIJAI SINGH Vs. SAMAR SINGH
|
January 21, 2011 |
|
VIJAY BAHADUR Vs. GIRWAR DAS GUJRATI
|
December 23, 2011 |
|
VIJAY BAHADUR RAI AND ANOTHER Vs. STATE OF U.P.
|
November 14, 2011 |
|
VIJAY BAHADUR SINGH Vs. MADHUSUDAN RAYJADA COMMISSIONER AZAMGARH MANDAL AZAMGARH
|
September 8, 2011 |
|
VIJAY BAHADUR SINGH Vs. STATE
|
December 14, 2011 |
|
VIJAY GAUTAM Vs. STATE OF U.P. AND ORS.
|
January 19, 2011 |
|
VIJAY KUMAR Vs. STATE OF U.P. AND ANR.
|
April 8, 2011 |
|
VIJAY KUMAR Vs. ANGURI DEVI
|
March 16, 2011 |
|
VIJAY KUMAR Vs. ADDL COMMISSIONER JUDICIAL
|
August 23, 2011 |
|
VIJAY KUMAR @ VIJAY PRAKASH Vs. STATE OF U.P.
|
July 19, 2011 |
|
VIJAY KUMAR AGARWAL Vs. ANEETA SINGH
|
August 26, 2011 |
|
VIJAY KUMAR GUPTA Vs. FOOD CORPORATION OF INDIA AND ORS.
|
August 17, 2011 |
|
VIJAY KUMAR JAIN Vs. STATE
|
February 24, 2011 |
|
VIJAY KUMAR JAISWAL Vs. STATE OF UTTAR PRADESH
|
December 1, 2011 |
|
VIJAY KUMAR KASERA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 20, 2011 |
|
VIJAY KUMAR RUIA Vs. COMMISSIONER INCOME TAX KANPUR
|
March 30, 2011 |
|
VIJAY KUMAR SHARMA Vs. UTTAR PRADESH AWAS EVAM VIKAS PARISHAD AND ORS.
|
January 4, 2011 |
|
VIJAY KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
January 13, 2011 |
|
VIJAY KUMAR SINGH Vs. STATE OF U P
|
September 2, 2011 |
|
VIJAY KUMAR YADAV Vs. STATE OF U P
|
May 13, 2011 |
|
VIJAY KUMAR YADAV Vs. STATE OF U.P. THROUGH SECRETARY CIVIL SUPPLY CIVIL SECRETARIAT
|
November 24, 2011 |
|
VIJAY NATH Vs. COLLECTOR
|
November 24, 2011 |
|
VIJAY PAL Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
November 30, 2011 |
|
VIJAY PRATAP SINGH Vs. S K ANAND
|
November 28, 2011 |
|
VIJAY RAJ YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 1, 2011 |
|
Vijay Shanker Vs. S.E.(R.E.S.) Circle, Allahabad and Others
|
February 14, 2011 |
|
VIJAY SHANKER Vs. SUPERINTENDENT ENGINEER
|
February 14, 2011 |
|
VIJAY SHANKER AND ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. IRRIGATION DEPTT. LKO. AND ORS.
|
December 20, 2011 |
|
VIJAY SHARMA Vs. STATE OF U P
|
September 2, 2011 |
|
VIJAY SINGH Vs. STATE OF U P
|
May 12, 2011 |
|
VIJAY SINGH Vs. STATE OF U.P. AND OTHERS
|
July 19, 2011 |
|
Vijay Singh and others Vs. State of U.P.and others
|
August 2, 2011 |
|
VIJAY SINGH YADAV Vs. STATE OF U P
|
March 30, 2011 |
|
VIJAY VIKRAM SINGH Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDUCATION
|
June 24, 2011 |
|
VIJAY YADAV Vs. STATE OF U P AND ANOTHER
|
September 9, 2011 |
|
VIJENDRA AND OTHERS Vs. STATE OF U P AND ANOTHER
|
September 16, 2011 |
|
VIKAS AGRAWAL AND ORS. Vs. SANJAY BHATNAGAR AND ORS.
|
September 29, 2011 |
|
VIKAS JAUHARI Vs. STATE OF U P
|
September 8, 2011 |
|
VIKAS KUMAR Vs. STATE OF U.P. AND ORS.
|
April 28, 2011 |
|
VIKAS SINGH Vs. STATE OF U P
|
April 16, 2011 |
|
VIKAS SINGH ALIAS RINKAL Vs. STATE OF U P
|
August 25, 2011 |
|
VIKAS TEXTILES TRADERS Vs. STATE OF U P
|
April 11, 2011 |
|
VIKASH DUBEY AND ORS. Vs. V.C. , GAUTAM BUDH TECHNICAL UNIVERSITY AND ORS.
|
May 3, 2011 |
|
VIKASH SINGH Vs. STATE OF U.P. THRU SECY. SECONDARY EDUCATION AND ORS.
|
June 24, 2011 |
|
VIKRAM SINGH Vs. STATE OF U.P. AND ANR.
|
July 19, 2011 |
|
VIKRAM SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 13, 2011 |
|
VIKRANT Vs. STATE OF U P
|
March 8, 2011 |
|
VIKRANT SINGH S/O HARI SHANKER SINGH Vs. STATE OF U.P. THR. PRIN. SECY. SECON. EDUCATION AND 5 ORS.
|
June 24, 2011 |
|
VILAY GYAN DHARMARTH SANSTHAN Vs. UNION OF INDIA
|
May 31, 2011 |
|
VIMAL DWIVEDI Vs. STATE OF UTTAR PRADESH AND ORS.
|
May 13, 2011 |
|
VIMAL KUMAR Vs. VINOD KUMARI
|
October 19, 2011 |
|
VIMAL KUMAR LAHARI Vs. STATE OF U P
|
April 22, 2011 |
|
VIMAL TIWARI Vs. STATE OF U P
|
May 13, 2011 |
|
VIMLA Vs. STATE
|
April 21, 2011 |
|
VIMLENDU PRAKASH Vs. STATE OF U P
|
April 29, 2011 |
|
VIMLESH CHANDRA AGHNIHOTRI Vs. STATE OF U.P. AND ORS.
|
March 31, 2011 |
|
VINAY ADNANI Vs. STATE OF U P
|
February 28, 2011 |
|
VINAY AGRAWAL Vs. STATE OF U P
|
April 6, 2011 |
|
VINAY GARG Vs. STATE OF U P AND OTHERS
|
July 19, 2011 |
|
VINAY KUMAR Vs. STATE OF U P
|
October 14, 2011 |
|
VINAY KUMAR AND ORS. Vs. STATE OF U.P.
|
September 19, 2011 |
|
VINAY KUMAR AND OTHERS Vs. STATE OF U P & ANOTHER
|
September 23, 2011 |
|
VINAY KUMAR PANDEY Vs. STATE OF U P
|
January 21, 2011 |
|
VINAY PANDEY Vs. STATE OF U P
|
January 5, 2011 |
|
VINAY SHANKAR SINGH Vs. STATE OF U P
|
April 22, 2011 |
|
VINAY SHANKER TIWARI Vs. THE STATE OF U.P THRU. SECY., SECONDARY EDU. AND ORS.
|
June 24, 2011 |
|
VINAY SHARMA Vs. STATE OF U P
|
September 19, 2011 |
|
VINAYENDRA NATH UPADHYAY Vs. STATE OF U P
|
February 11, 2011 |
|
VINDHYA OIL TRADERS Vs. STATE OF U.P.
|
February 14, 2011 |
|
VINDHYACHAL Vs. STATE OF U.P. AND ORS.
|
April 20, 2011 |
|
VINEET PLASTICS LTD. THRU ITS ONE OF THE DIR. S. AGRAWAL Vs. STATE OF U.P. AND ORS.
|
April 11, 2011 |
|
VINEETA MEKHLA PAUL Vs. SATYA PRAKASH PANDEY
|
September 8, 2011 |
|
VINESH JAIN Vs. COMMITTEE OF MANAGEMENT
|
March 15, 2011 |
|
VINESH KUMAR Vs. STATE OF U P AND OTHERS
|
October 20, 2011 |
|
VINESH RANI Vs. STATE OF U P
|
July 28, 2011 |
|
VINESH THAKUR AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
December 21, 2011 |
|
VINOD Vs. STATE
|
October 14, 2011 |
|
VINOD AND OTHERS Vs. STATE OF U P
|
September 19, 2011 |
|
VINOD BHASEEN Vs. STATE OF U.P. AND OTHERS
|
October 21, 2011 |
|
VINOD DUBEY Vs. STATE OF U.P.
|
September 20, 2011 |
|
VINOD HARIJAN Vs. STATE OF U.P.
|
February 11, 2011 |
|
VINOD JAISWAL Vs. SPECIAL JUDGE LAKHIMPUR KHERI
|
April 4, 2011 |
|
VINOD KUMAR Vs. STATE OF U.P.
|
September 12, 2011 |
|
VINOD KUMAR Vs. COMMISSIONER ALLAHABAD DIVISION
|
November 21, 2011 |
|
VINOD KUMAR AGARWAL AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 14, 2011 |
|
VINOD KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 6, 2011 |
|
VINOD KUMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
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September 16, 2011 |
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VINOD KUMAR JAISWAL Vs. AUTHORISED OFFICER, S.B.I. AND OTHERS
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November 22, 2011 |
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VINOD KUMAR JHA Vs. UNION OF INDIA
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March 18, 2011 |
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VINOD KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
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April 6, 2011 |
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VINOD KUMAR SINGH Vs. STATE OF U P
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December 16, 2011 |
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VINOD KUMAR SINGH Vs. STATE OF U P
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December 15, 2011 |
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VINOD KUMAR SRIVASTAVA Vs. STATE OF U P
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May 31, 2011 |
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Vinod Kumar Srivastava and another Vs. State of U.P.and others
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May 17, 2011 |
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VINOD KUMAR TIWARI Vs. SRI DEVENDRA KUMAR MANCHANDA AND ORS.
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January 5, 2011 |
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VINOD KUMAR TIWARI Vs. STATE
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April 21, 2011 |
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VINOD KUMAR UPADHYAYA Vs. STATE OF U P
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July 19, 2011 |
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VINOD KUMAR YADAV Vs. STATE OF U P
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May 31, 2011 |
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VINOD SHANKER MISRA Vs. SALMAN KHAN HERO OF HINDI FEATURE FILM
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June 8, 2011 |
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VINOD SHARMA AND ORS Vs. STATE OF U P AND ORS
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August 10, 2011 |
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VINOD TRIVEDI Vs. STATE OF U P
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November 24, 2011 |
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VIPIN ALIAS VIPENDRA Vs. STATE
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July 14, 2011 |
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VIPIN KUMAR SINGH Vs. STATE
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February 18, 2011 |
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VIRENDRA AND ANR. Vs. STATE OF U.P.
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April 27, 2011 |
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VIRENDRA CHAUDHARI Vs. STATE OF U P
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April 26, 2011 |
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VIRENDRA KUMAR Vs. STATE OF U.P. AND ORS.
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May 2, 2011 |
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VIRENDRA KUMAR Vs. STATE OF UTTAR PRADESH AND ORS.
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May 13, 2011 |
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VIRENDRA KUMAR Vs. CHANDRA PRAKASH GOYAL
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March 15, 2011 |
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VIRENDRA KUMAR Vs. KUNDAN LAL
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December 14, 2011 |
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Virendra Kumar Vs. State of U.P.through its Secretary (F&C) U.P., Lucknow and others
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August 19, 2011 |
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VIRENDRA KUMAR SRIVASTAVA Vs. THE MANAGING DIRECTOR AND ORS.
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April 1, 2011 |
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VIRENDRA KURMI Vs. STATE OF U.P.
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September 6, 2011 |
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VIRENDRA PRASAD Vs. STATE OF U P
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May 31, 2011 |
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VIRENDRA SINGH AND ANOTHER Vs. D.D.C. AND OTHERS
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November 8, 2011 |
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VIRI SINGH Vs. NITIN GARG AND OTHERS
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December 21, 2011 |
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VISHAL GUPTA Vs. STATE OF U P
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July 12, 2011 |
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VISHANU Vs. STATE OF U.P. AND ANR.
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September 26, 2011 |
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VISHESAR S/O LATE TILLIBAZ Vs. STATE OF U.P. THR. PRIN. SECY. REVENUE, & 4 ORS.
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December 23, 2011 |
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VISHESHWAR SINGH Vs. STATE OF U P
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May 16, 2011 |
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VISHESHWAR SINGH AND OTHERS Vs. STATE OF U.P. THRU SECY. AND OTHERS
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November 24, 2011 |
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VISHESHWAR UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P
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March 3, 2011 |
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VISHNU DUTT Vs. STATE OF U P AND ANOTHER
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December 12, 2011 |
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VISHNU DUTT SHARMA Vs. B.S.A. AND ORS.
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August 23, 2011 |
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VISHNU HARI DALMIA Vs. DISTRICT
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December 8, 2011 |
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VISHNU KUMAR GUPTA Vs. HINDON GRAMIN BANK
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August 12, 2011 |
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VISHNU PRASAD Vs. STATE OF U P
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November 23, 2011 |
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VISHWA MITRA PATEL Vs. STATE OF UTTAR PRADESH
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December 13, 2011 |
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VISHWA NATH LAL Vs. STATE OF U P
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October 20, 2011 |
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VISHWA NATH PRASAD S/O RAGHWARESHWAR PRASAD Vs. STATE OF U.P. THROUGH PRIN. SECY. NAGAR VIKAS LKO. & ORS.
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November 25, 2011 |
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VISHWA NATH SINGH Vs. STATE OF U.P. AND OTHERS
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November 15, 2011 |
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VISHWANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
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November 4, 2011 |
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VISHWANATH MISRA Vs. STATE OF U.P. THROUGH SECY LAW AND ANR.
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April 11, 2011 |
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VISHWANATH SINGH Vs. D D C BASTI
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March 31, 2011 |
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VISHWANATH UPADHYAY Vs. STATE OF U P
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November 24, 2011 |
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VISHWANATH YADAV Vs. STATE OF U P
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January 19, 2011 |
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VISHWAS KUMAR Vs. STATE
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September 20, 2011 |
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VISHWENDRA PRATAP SINGH Vs. GAUTAM BUDH TECHNICAL UNIVERSITY
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December 8, 2011 |
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VITTAVIHIN VIDYALAYA PRABANDHAK WELFARE ASSOCIATION Vs. STATE OF U P
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March 3, 2011 |
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VIVEK TRIPATHI Vs. STATE OF U.P. AND ORS.
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April 8, 2011 |
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VODAFONE ESSAR MOBILE SERVICES LTD Vs. STATE OF U P
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July 28, 2011 |
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W EX SIGMAN NAND KISHORE SAHOO Vs. CHIEF OF ARMY STAFF AND ORS
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May 30, 2011 |
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W.EX. SIGMAN NAND KISHORE SAHOO Vs. CHIEF OF ARMY STAFF AND ORS.
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May 30, 2011 |
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WAHID Vs. STATE OF U.P. AND ANOTHER
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November 21, 2011 |
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WAKIL AND ORS. Vs. STATE OF U.P. AND ANR.
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May 26, 2011 |
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WALI MOHAMMAD AND OTHERS Vs. ADD. DISTT. JUDGE, JHANSI AND OTHERS
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November 3, 2011 |
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WAQF ALLAL AULAD AND ANR. Vs. IST A.D.J. AND ANR.
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February 24, 2011 |
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WAQF KHUDAWAND TAALA THROUGH ITS MUTAWALLI Vs. ISHTIAQ AHMAD
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July 14, 2011 |
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WAQF MIRZA ABID ALI BEG Vs. U P SUNNI CENTRAL BOARD OF WAQFS
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May 25, 2011 |
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WARIS Vs. STATE OF U.P.
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November 25, 2011 |
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WASEEM AHMAD Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.
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February 10, 2011 |
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WASEEM KHAN Vs. STATE
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May 2, 2011 |
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WASIM AHMAD Vs. HAJI SHAMSUDDIN
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November 21, 2011 |
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WE THE PEOPLE Vs. UNION OF INDIA
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July 27, 2011 |
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WE THE PEOPLE (P.I.L.) CRIMINAL Vs. UNION OF INDIA (UOI), THRU. PRIN. SECY. MIN OF HOME AND ORS.
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September 9, 2011 |
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WEST WATCH COMPANY Vs. PRESCRIBED AUTORITY SMALL CAUSES COURT
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February 18, 2011 |
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WING CDR SURENDRA NATH AGNIHOTRI Vs. STATE
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September 30, 2011 |
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XEROX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
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July 25, 2011 |
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Y C TRIKHA Vs. ASHOK ATTHI
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May 5, 2011 |
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YAD RAM Vs. STATE
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December 1, 2011 |
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YAHIYA KHAN Vs. STATE OF U.P.
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November 25, 2011 |
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YAMIN @ MEENU Vs. OM PRAKASH AND ANR.
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February 15, 2011 |
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YAMUNA PRASAD Vs. SETTLEMENT OFFICER OF CONSOLIDATION
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March 15, 2011 |
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Yangliu @ Liu Yang Vs. State of U.P.
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March 4, 2011 |
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Yangliu @ Liuyang Vs. State of U.P.
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March 7, 2011 |
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YAQOOB (SINCE DECEASED) AND ORS. Vs. MOHD. RAZA (SINCE DECEASED) AND ORS.
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August 23, 2011 |
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YASH FLOUR MILL P LTD Vs. UNION OF INDIA
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April 8, 2011 |
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YASH PAL SINGH Vs. STATE OF U.P. THRU D.M./COLLECTOR AND OTHERS
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November 8, 2011 |
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YASHENDRA SINGH Vs. STATE OF U P
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April 15, 2011 |
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YASHODA NANDAN GRAMODYOG SEWA EVAM SHIKSHAN SANSTHAN VILLAGE AND POST IBRAHIM PATTI BALLIA THROUGH ITS MANAGER Vs. CENTRAL BANK OF INDIA THROUGH ITS BRANCH MANAGER
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March 16, 2011 |
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YASHVEER SINGH Vs. STATE OF U P
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July 19, 2011 |
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YATENDRA KUMAR Vs. STATE OF U.P.
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January 27, 2011 |
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YATINDRA KUMAR SINGH ALIAS RAJU Vs. STATE OF U P
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July 25, 2011 |
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YOG NARAIN DUBEY Vs. MANAGING DIRECTOR
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July 14, 2011 |
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YOGENDRA Vs. STATE OF U P
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December 14, 2011 |
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YOGENDRA BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
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July 19, 2011 |
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YOGENDRA DOHREY Vs. STATE OF U.P.
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April 22, 2011 |
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YOGENDRA DOHREY Vs. STATE OF U.P.
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April 15, 2011 |
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YOGENDRA GUPTA AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER
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November 28, 2011 |
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YOGENDRA KUMAR Vs. D I G PAC
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December 9, 2011 |
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YOGENDRA KUMAR @ GALLA Vs. STATE OF U.P.
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March 30, 2011 |
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YOGENDRA KUMAR GOND Vs. STATE OF U P
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February 7, 2011 |
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YOGENDRA NATH TRIPATHI Vs. ALOK RANJAN, PRINCIPAL SECRETARY
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March 16, 2011 |
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YOGENDRA PRASAD SINGH Vs. PRESIDING OFFICER LABOUR COURT
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May 9, 2011 |
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YOGENDRA PRATAP SINGH Vs. STATE
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May 25, 2011 |
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YOGENDRA SINGH Vs. STATE OF U.P. AND ORS.
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February 23, 2011 |
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YOGENDRA SINGH CHAUHAN Vs. STATE OF U P
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February 9, 2011 |
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YOGESH DUTT Vs. UNION OF INDIA
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March 18, 2011 |
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YOGESH KUAMR SHARMA Vs. STATE OF U.P. THROUGH THE PRINCIPAL SECY. P.W.D.
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April 5, 2011 |
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YOGESH KUMAR Vs. STATE OF U P
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January 25, 2011 |
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YOGESH KUMAR PALIWAL Vs. SOMWATI
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March 16, 2011 |
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YOGESH TIWARI Vs. STATE OF U P
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September 7, 2011 |
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YOGRAJ SINGH Vs. ANANDI ALIAS ANNU
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July 7, 2011 |
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YUVRAJ SINGH Vs. THE STATE OF U.P. AND ORS.
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May 12, 2011 |
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Zafarul Haq and Others Vs. State of U.P.and Others
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December 5, 2011 |
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ZAFRUL HAQ Vs. STATE OF U P
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December 5, 2011 |
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ZAHEER AHMAD Vs. U P SUNNI CENTRAL BOARD OF WAQFS THRU ITS CHAIRMAN
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April 22, 2011 |
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ZAHID ALI Vs. UNION OF INDIA THRU SECY. AND OTHERS
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November 11, 2011 |
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ZAHIRUL HASAN Vs. STATE OF U P
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January 6, 2011 |
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ZAKIR ABDUL KARIM NAIK Vs. STATE OF U P AND ANR
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June 6, 2011 |
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ZAKIR ALI Vs. EX. ENGINEER
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February 2, 2011 |
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ZAMIL AHMAD Vs. MOHD ZEESHAN
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February 10, 2011 |
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ZAREENA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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July 7, 2011 |
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ZEENAT Vs. DISTRICT JUDGE RAE BARELI
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September 3, 2011 |
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ZEENAT Vs. DISTRICT JUDGE RAE BARELI
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September 8, 2011 |
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ZILA PANCHAYAT BULANDSHAHR Vs. IVTH ADJ BULANDSHAHR
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July 19, 2011 |
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ZILA PANCHAYAT MATHURA Vs. DY LABOUR COMMISSIONER AGRA
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August 2, 2011 |
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ZILA PANCHAYAT VARANASI THROUGH ITS UPPER MUKHYA ADHIKARI Vs. ADMINISTRATOR NAGRIYA SAHKARI BANK LTD VARANASI
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September 12, 2011 |
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ZUBER Vs. UNION OF INDIA
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October 7, 2011 |
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ZUBER AND ORS. Vs. SHAMEEM AND ORS.
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April 15, 2011 |
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ZULFIKAR AHMAD Vs. KHURSHIDA BEGUM
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March 11, 2011 |
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ZULFIKAR AHMAD KHAN Vs. STATE OF U.P. THRU SECY. AND OTHERS
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November 9, 2011 |
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ZULFIQUAR HUSSAIN Vs. MADAN GOPAL CHOPRA
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December 23, 2011 |