(SMT.) LEENA KATIYAR Vs. STATE OF U.P. AND ORS.
|
November 12, 2010 |
A P MADAN PAL SINGH Vs. STATE OF UP
|
July 30, 2010 |
A P PALIWAL Vs. STATE OF UP
|
September 8, 2010 |
A P SATISH YADAV Vs. STATE OF U P
|
October 7, 2010 |
A P VINAY KUMAR Vs. STATE OF U P AND ANR
|
August 28, 2010 |
A.Kumar Vs. State of U.P.
|
November 9, 2010 |
A.M.P. PRODUCTS Vs. UNION OF INDIA (UOI)
|
November 16, 2010 |
AALAM Vs. STATE OF U.P.
|
December 21, 2010 |
Aasha Ram Chauhan Vs. State of U.P. & Ors.
|
December 22, 2010 |
Aavesh Ranjan Vs. State of U.P. & Anr.
|
September 29, 2010 |
ABDUL ALEEM Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
ABDUL ALI AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
ABDUL AZIZ Vs. STATE OF U P
|
December 21, 2010 |
Abdul Aziz Vs. Addl.District and Sessions Judge, Court No.7, Varanasi and another
|
July 10, 2010 |
ABDUL AZIZ Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
August 10, 2010 |
Abdul Bari and another Vs. State of U.P. and others
|
July 2, 2010 |
ABDUL GAFFAR Vs. STATE OF UP
|
March 26, 2010 |
ABDUL HAKEEM ALIAS GABBAD AND ANR. Vs. STATE OF U.P.
|
July 28, 2010 |
ABDUL KALAM Vs. STATE OF UP
|
August 18, 2010 |
Abdul Kalam (In Jail) Vs. State of U.P. and Others
|
August 18, 2010 |
Abdul Karim Vs. State of U.P.through Secretary, Local Bodies and others
|
August 19, 2010 |
ABDUL KHALIQ AND ORS. Vs. STATE
|
September 21, 2010 |
Abdul Lateef Vs. Special Judge, S.C. & S.T. and others
|
April 7, 2010 |
Abdul Majid Mir (Amajid) Vs. Col Kapil Dev Ghai and Others
|
June 9, 2010 |
ABDUL MALIK Vs. A D J KANNAUJ
|
August 18, 2010 |
ABDUL MUQTADIR Vs. PRATAP NARAIN TANDON
|
March 9, 2010 |
ABDUL QAYYUM Vs. UNION OF INDIA
|
August 19, 2010 |
ABDUL RASHEED Vs. STATE OF UP
|
August 27, 2010 |
ABDUL RASHEED Vs. STATE OF UP
|
September 6, 2010 |
Abdul Rauf Vs. Must. Jubaida Khatoon and others
|
February 17, 2010 |
Abdul Razzaque Vs. State of U.P. & Anr.
|
August 28, 2010 |
ABDUL SALAM Vs. STATE OF U.P. AND ORS.
|
December 21, 2010 |
Abdul Samad Khan Vs. State of U.P. and others
|
May 26, 2010 |
ABDUL SATTAR Vs. STATE OF U.P.
|
May 3, 2010 |
ABDUL WAHID Vs. STATE OF UP
|
April 16, 2010 |
Abdullah Faiz and Others Vs. State of U.P. Through Its Secretary (Higher Education) Civil Secretariat, Lucknow and Others
|
January 29, 2010 |
Abha Shukla Vs. State of U.P. & Ors.
|
May 27, 2010 |
ABHAI SHANKAR Vs. STATE OF U.P. AND ORS.
|
July 29, 2010 |
ABHAY CINEMA Vs. STATE OF U P
|
March 19, 2010 |
Abhay Dutt Singh Vs. State of U.P.and others
|
October 12, 2010 |
ABHAY KUMAR PANDEY Vs. STATE OF UP
|
September 17, 2010 |
ABHAY SINGH Vs. STATE OF U.P. AND ORS.
|
July 7, 2010 |
ABHILAKH CHAUDHARI Vs. UNION OF INDIA
|
August 11, 2010 |
ABHILASHA PETROLEUM Vs. CANTONMENT BOARD BABINA CANTT DISTRICT LALITPUR
|
April 7, 2010 |
ABHIMANYU SINGH ALIAS DAMPAL Vs. UNION OF INDIA
|
April 9, 2010 |
Abhiraj and Another Vs. Deputy Director of Consolidation and Others
|
January 7, 2010 |
ABHISHEK KUMAR Vs. STATE OF U.P.
|
May 18, 2010 |
ABHISHEK KUMAR SINGH Vs. UNION OF INDIA
|
April 22, 2010 |
ABHISHEK SINGH Vs. STATE OF U P
|
October 28, 2010 |
Aboo Hurera and Ors. Vs. Deputy Director of Consolidation, Bahraich and Ors.
|
January 27, 2010 |
Abrak Ahmad Vs. Assistant Narcotics Commissioner Through Union of India, Central Narcotics Bureau, Lucknow
|
October 1, 2010 |
Abrar Ahmad Vs. Jogendra Singh
|
May 28, 2010 |
ABRAR AHMAD Vs. ASSISTANT NAROCOTICS COMMISSIONER THROUGH UNION OF INDIA CENTRAL NARCOTICS BUREAU LUCKNOW
|
October 1, 2010 |
ABRAR KHAN Vs. RAM SAJIWAN VERMA
|
March 23, 2010 |
ABU BAKER Vs. STATE OF U P
|
February 23, 2010 |
ABZAL AHMAD Vs. STATE OF U.P.
|
August 2, 2010 |
ACC LTD. Vs. STATE OF U.P. AND OTHERS
|
March 19, 2010 |
ADAIL SINGH MEENA Vs. AZMAL KHAN ALIAS CHOTAY AND ORS.
|
November 24, 2010 |
ADHIKARI KARMCHARI SAMAGRA VIKAS SAMITI UP BAREILLY Vs. STATE OF UP
|
April 16, 2010 |
ADHYAKSH PRABANDH SAMITI Vs. PRESIDING OFFICER, LABOUR COURT
|
March 8, 2010 |
Adhyaksha, Committee of Management Sri Vimal Nath Digamber Jain Teerth Kshetra and another Vs. Dy.Registrar, Firms, Societies and Chits and others
|
October 25, 2010 |
ADIL @ TINKU AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
Aditya Bharadwaj Vs. Additional District Judge & others
|
September 24, 2010 |
ADITYA DEO TRIPATHI Vs. STATE OF UP
|
August 5, 2010 |
ADITYA KUMAR SHARMA Vs. DISTRICT AGRICULTURE OFFICER ETAH
|
April 16, 2010 |
ADITYA NARAYAN TRIPATHI Vs. STATE OF UP
|
April 7, 2010 |
AEGIS BPO SERVICES LIMITED Vs. STATE OF UP
|
August 30, 2010 |
AFSAR ALI KHAN Vs. JUDGE, SMALL CAUSES COURT
|
August 31, 2010 |
AFTAB AHMAD AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
|
November 19, 2010 |
Aftab Quressy Vs. Union of India & Ors
|
October 8, 2010 |
Aga Ali Hasan Khan a Has Danish Khan Vs. Board of Revenue, U.P., Lucknovv (Member) and others
|
March 19, 2010 |
AGAM SINGH CHANDAUL S/O LATE BABU LAL SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS
|
August 6, 2010 |
AGORI NISHAD NAVIK EVAM MATASYA JEEVI SAHKARI SAMITI LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 2, 2010 |
AHMAD ABBAS Vs. CITY MAGISTRATE AND ANOTHER
|
March 10, 2010 |
Ahmad Husain Shah Vs. Mahboob Ali Shah and others
|
April 29, 2010 |
AJAB NARAYAN Vs. KEWALA SINGH
|
August 4, 2010 |
AJAI KUMAR GUPTA AND ANR. Vs. SMT. REKHA GUPTA AND ANR.
|
September 27, 2010 |
AJAI KUMAR SINGH Vs. STATE OF U.P.
|
June 28, 2010 |
AJANTA GLASS WORKS DISTRICT MAHAMAYA NAGAR Vs. STATE OF UP
|
February 25, 2010 |
Ajay Bahal and Another Vs. State of U.P. and Others
|
February 15, 2010 |
AJAY BHAL Vs. STATE OF UP
|
February 15, 2010 |
AJAY KATIYAR Vs. SMT. CHHAMA AND ORS.
|
May 7, 2010 |
AJAY KUMAR Vs. STATE OF UP
|
August 16, 2010 |
Ajay Kumar and another Vs. State of U.P. and another
|
July 6, 2010 |
AJAY KUMAR DAS Vs. STATE OF UP
|
July 2, 2010 |
AJAY KUMAR DIXIT Vs. U P MADHYAMIK EDUCATION SERVICE SELECTION BOARD
|
December 10, 2010 |
AJAY KUMAR DWIVEDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 7, 2010 |
AJAY KUMAR GARG Vs. ASHOK KUMAR PACHAURI
|
December 16, 2010 |
AJAY KUMAR RASTOGI S/O LATE RAMA SARE LAL RASTOGI Vs. STATE OF U.P. THRU. SECRETARY, ELECTRIC AND ORS.
|
April 19, 2010 |
AJAY KUMAR SINGH Vs. STATE OF U P
|
November 25, 2010 |
AJAY KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
AJAY KUMAR TRIVEDI AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
Ajay Kumar Vishwakarma Vs. State of U.P. and others
|
November 12, 2010 |
Ajay Narayan Vs. State of U.P. and another
|
February 15, 2010 |
AJAY NIGAM Vs. ASHA NIGAM
|
July 12, 2010 |
AJAY VEER SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
November 19, 2010 |
AJHARUDDIN ALIAS CHANDANI Vs. STATE OF U.P.
|
August 9, 2010 |
AJIT CHAUHAN Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. MEDICAL AND HEALTH LKO
|
October 27, 2010 |
Ajit Kumar Maurya Vs. Lucknow Development Authority and others
|
April 21, 2010 |
AJIT SAHI AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
AJIT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 10, 2010 |
AKANSHA SAHKARI GRAH NIRMAN SAMITI LTD., LUCKNOW Vs. STATE OF U.P., LUCKNOW SECRETARY REVENUE, LUCKNOW AND OTHERS
|
July 15, 2010 |
AKBAR Vs. STATE OF U.P.
|
November 11, 2010 |
Akhilesh Vs. State of U.P. and another
|
October 4, 2010 |
AKHILESH JAISWAL Vs. MADAN LAL
|
April 30, 2010 |
AKHILESH KUMAR AWASTHI Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 22, 2010 |
AKHILESH KUMAR GUPTA Vs. STATE OF U.P.
|
August 25, 2010 |
Akhilesh Kumar Kulshrestha Vs. University of Lucknow and others
|
September 29, 2010 |
AKHILESH KUMAR TRIPATHI Vs. DEPUTY DIRECTOR, TREASURY AND PENSION AND ANR.
|
August 3, 2010 |
AKHILESH RAI Vs. STATE OF UP
|
July 23, 2010 |
AKHILESH SINGH Vs. STATE OF UP
|
September 29, 2010 |
AKHTAR S/O LATE MEHANDI HASAN Vs. DEPUTY DIRECTOR CONSOLIDATION AND ANR.
|
August 4, 2010 |
AKSHAYA KATIYAR S/O HAR MOHAN DAYAL KATIYAR Vs. BAR COUNCIL OF UTTAR PRADESH THRU. SECRETARY AND ORS.
|
May 19, 2010 |
ALAM SHAH Vs. STATE OF U.P.
|
February 18, 2010 |
ALI AHMAD Vs. STATE OF U.P.
|
April 14, 2010 |
Ali Sher Vs. Jama Masjid Phooswali and Another
|
February 15, 2010 |
ALIGARH GRAMIN BANK Vs. CHANDRA SHEKHAR
|
August 28, 2010 |
ALISHER KASAI AND ORS. Vs. STATE OF U.P.
|
October 26, 2010 |
ALKA Vs. STATE OF U P
|
August 9, 2010 |
ALKA RAI Vs. MAYAWATI HONBLE CHIEF MINISTER OF UP
|
October 22, 2010 |
ALLAHABAD BANK Vs. OFFICIAL LIQUIDATOR STATE OF UP
|
November 11, 2010 |
ALLAHABAD BANK STAFF ASSOCIATION U P CENTRAL OFFICE Vs. CHAIRMAN AND M D ALLAHABAD BANK KOLKATA
|
March 11, 2010 |
ALLAHABAD DISTRICT COOPERATIVE BANK Vs. RAM KISHORE TEWARI
|
November 12, 2010 |
ALLAHABAD HIGH SCHOOL SOCIETY ALLAHABAD Vs. STATE OF UP
|
April 16, 2010 |
ALLAHABAD HIGH SCHOOL SOCIETY ALLAHABAD Vs. STATE OF UP
|
May 20, 2010 |
ALLAHABAD WHOLE SALE CENTRAL CO-OPERATIVE CONSUMER STORES Vs. KAYASTHA PATHSHALA JAMAT HUDDIVARAN
|
March 15, 2010 |
Alliance Industrial Marketing Vs. Union of India and others
|
May 17, 2010 |
Alok Kumar Dixit and another Vs. Hindustan Petroleum Corporation Ltd. and others
|
May 18, 2010 |
ALOK KUMAR PANDEY Vs. STATE OF UP
|
May 25, 2010 |
ALOK KUMAR SINGH Vs. STATE OF U P
|
August 5, 2010 |
ALOK NATH CHATTOPADHYA Vs. ANIL NARAIN TADVALKAR
|
September 30, 2010 |
Alok Sharma Vs. State of U.P.& Ors.
|
December 7, 2010 |
Altaf Hussain Vs. Kishwar Ali and others
|
September 3, 2010 |
Aman Jauhari Vs. Mahatama Jyotiba Phule Rohilkhand University, Bareilly & Ors.
|
February 2, 2010 |
Amar Nath Madhyashia Vs. State of U.P. and others
|
May 5, 2010 |
Amar Nath Maurya Vs. State of U.P. Through principal secretary higher education, uchch shiksha anubhag, vidhan bhawan, U.P. At Lucknow and others
|
January 12, 2010 |
AMAR NATH PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 11, 2010 |
Amar Nath Singh Vs. State of U.P.
|
February 11, 2010 |
AMAR PAL SINGH Vs. CHIEF CONTROLING REVENUE AUTHORITY COMMISSIONER
|
April 28, 2010 |
Amar Singh Vs. State of U.P.
|
April 20, 2010 |
Amar Singh Vs. State of U.P.and Another
|
July 12, 2010 |
Amar Singh And Another Vs. State of U.P.
|
July 30, 2010 |
AMAR SINGH VIRK (PIL CRIMINAL) Vs. UNION OF INDIA (UOI) AND ANR.
|
October 19, 2010 |
AMARENDRA PRATAP AND ANR. Vs. RAJESH KUMAR SINGH AND ORS.
|
August 2, 2010 |
AMARNATH Vs. BOARD OF REVENUE
|
March 30, 2010 |
AMBIKA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION BANDA AND ORS.
|
August 27, 2010 |
Ambika Singh Vs. State of U.P. & Ors.
|
July 26, 2010 |
AMETHI BUILDERS ASSOCIATES Vs. NIDESHAK RAJYA PARIYOJNA KARYALAYA
|
September 13, 2010 |
AMIR ALAM KHAN Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
May 4, 2010 |
AMIR ALAM KHAN Vs. CIVIL JUDGE (SENIOR DIVISION), LUCKNOW
|
October 8, 2010 |
AMIR BUX @ AMIR AHMAD Vs. UNION OF INDIA (UOI) AND ORS.
|
September 30, 2010 |
Amir Jahan Begum and another Vs. State of U.P. and others
|
February 9, 2010 |
AMIR SINGH Vs. STATE OF U.P. AND ORS.
|
September 20, 2010 |
AMIT Vs. STATE OF UP
|
August 9, 2010 |
Amit (Minor) Vs. State of U.P. and Another
|
August 9, 2010 |
AMIT KUMAR Vs. STATE OF UP
|
September 14, 2010 |
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
|
September 21, 2010 |
AMIT KUMAR Vs. STATE OF U P
|
February 23, 2010 |
AMIT KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
AMIT KUMAR SHUKLA Vs. LUCKNOW NAGAR NIGAM, THRU M.N.A. AND 2 ORS.
|
May 14, 2010 |
AMIT KUMAR SINGH Vs. STATE OF UP
|
August 28, 2010 |
AMIT KUMAR VERMA Vs. STATE OF U P
|
January 21, 2010 |
AMITABH PANDEY (DR.) Vs. STATE OF U.P.
|
February 1, 2010 |
AMJAD SIDDIQUI AND ORS. ETC. ETC. Vs. UNIVERSITY OF LUCKNOW THROUGH REGISTRAR LUCKNOW AND ORS. ETC. ETC.
|
February 23, 2010 |
AMMONIA SUPPLY COMPANY Vs. COMMISSIONER GRADE I TRADE TAX VARANASI ZONE
|
March 30, 2010 |
AMRESH ALIAS TANNEY Vs. STATE OF UP
|
May 3, 2010 |
AMRISH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 28, 2010 |
AMRIT BHUSHAN SINGH Vs. STATE OF U P
|
July 3, 2010 |
AMRIT LAL Vs. STATE OF U.P. AND ORS.
|
November 24, 2010 |
AMROO AND ORS. Vs. STATE OF U.P.
|
November 8, 2010 |
ANAMIKA TOURISM COMPLEX AND OTHERS Vs. CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
April 9, 2010 |
ANAND ARYA Vs. RAKA RANI AND ANR.
|
September 7, 2010 |
ANAND BABU AGARWAL Vs. INCOME TAX OFFICER KANPUR
|
April 20, 2010 |
ANAND DUBEY Vs. STATE OF U.P. AND ORS.
|
September 6, 2010 |
ANAND KUMAR Vs. U.P. AYUKT KHADYA FAIZABAD AND ORS.
|
February 5, 2010 |
Anand Kumar Vs. State of U.P.through Secretary, Medical Education, U.P.Govt., Lucknow and others
|
August 6, 2010 |
ANAND KUMAR Vs. STATE OF UP
|
April 23, 2010 |
ANAND KUMAR Vs. SHIV JI MAHRAJ VIRAJMAN THAKURDWARA DASNA GATE & OTHERS
|
January 7, 2010 |
ANAND KUMAR PANDEY Vs. SRI RAM CHARAN GAUTAM
|
May 18, 2010 |
ANAND KUMAR PORWAL Vs. STATE OF U P
|
October 27, 2010 |
ANAND SINGH Vs. STATE OF U P
|
September 24, 2010 |
ANAND SINGH Vs. STATE OF U.P.
|
March 9, 2010 |
ANEES KHAN Vs. STATE OF UP
|
September 17, 2010 |
ANEJA HIRE PURCHASE PRIVATE LIMITED Vs. ADDITIONAL DISTRICT JUDGE COURT NO 7
|
July 30, 2010 |
ANGOORI DEVI Vs. STATE OF UP
|
March 17, 2010 |
ANHKU AND ORS. Vs. RIJ NATH AND ORS.
|
July 19, 2010 |
ANIBARN CHATTERGI Vs. STATE OF U.P.
|
May 17, 2010 |
Anil Jain Vs. Union of India and Others
|
February 1, 2010 |
ANIL KUMAR Vs. STATE OF U P
|
December 10, 2010 |
ANIL KUMAR Vs. VIJAY SINGH AND OTHERS
|
March 30, 2010 |
ANIL KUMAR Vs. STATE OF U P
|
March 26, 2010 |
ANIL KUMAR Vs. BAL KISHAN GIRI ADVOCATE
|
February 5, 2010 |
Anil Kumar (In Jail) Vs. State of U.P.
|
March 26, 2010 |
Anil Kumar and another Vs. District Inspector of Schools, Fatehpur and another
|
April 8, 2010 |
ANIL KUMAR AND ANR. Vs. STATE OF U.P.
|
September 6, 2010 |
ANIL KUMAR GAUTAM Vs. SUBHASH CHAND JAIN
|
September 20, 2010 |
Anil Kumar Jaiswal Vs. State of U.P. and Others
|
December 23, 2010 |
ANIL KUMAR NIGAM Vs. STATE OF U.P. AND ANR.
|
July 19, 2010 |
Anil Kumar Pandey Vs. General Manager/Secretary, Zila Sahkari Bank Ltd., Ghaziabad and others
|
March 10, 2010 |
Anil Kumar Pradhan Vs. State of U.P.through Principal Secretary, Medical and Health
|
June 2, 2010 |
Anil Kumar Rai Vs. State of U.P. and Another
|
February 26, 2010 |
ANIL KUMAR SETH Vs. STATE OF U.P.
|
September 24, 2010 |
ANIL KUMAR SINGH Vs. STATE OF U.P.
|
August 28, 2010 |
Anil Kumar Singh Vs. Civil judge (S.D.) Prescribed authority, Aligarh and others
|
August 16, 2010 |
ANIL KUMAR SINGH Vs. STATE OF UP
|
February 23, 2010 |
ANIL MISRA Vs. CIVIL JUDGE (S.D.), LUCKNOW AND OTHERS
|
May 11, 2010 |
Anil Tandon and others Vs. State of U.P. and others
|
April 19, 2010 |
ANIL TRIPATHI Vs. STATE ELECTION COMMISSION
|
October 19, 2010 |
ANIL TRIPATHI Vs. STATE ELECTION COMMISSION AND ORS.
|
November 19, 2010 |
ANIL YADAV Vs. STATE OF U.P. THROUGH SECRETARY (SECONDARY) U.P. AND OTHERS
|
March 19, 2010 |
ANIS AHMAD Vs. MOHD ZAFAR SADDIQ
|
December 6, 2010 |
Anis Ahmad and another Vs. Mohd.Zafar Saddiq and others
|
December 6, 2010 |
Anisa Khan Vs. State of U.P.Through Commissioner, Agra Division, Agra and others
|
July 29, 2010 |
ANITA DEVI Vs. STATE OF U P
|
December 9, 2010 |
Anita Maurya Vs. State of U.P. and others
|
May 7, 2010 |
ANITA YADAV Vs. STATE OF U P THRU SECR (SECONDARY EDUCATION) AND O
|
July 15, 2010 |
ANJANI KUMAR JHA Vs. STATE OF U.P.
|
July 27, 2010 |
ANJANI KUMARN DUBEY Vs. HIGH COURT JUDICATURE AT ALLHABAD
|
January 4, 2010 |
Anju Devi Maurya Vs. State of U.P. and Ors.
|
January 25, 2010 |
ANJU RAIKWAR Vs. STATE OF U P
|
November 29, 2010 |
ANJUL HASAN Vs. STATE OF U.P.
|
March 30, 2010 |
Anjuman (D) through L.Rs. Vs. Shabbir
|
February 2, 2010 |
ANJUMAN UPADHYAY Vs. PRINCIPAL DISTRICT INSTITUTE OF EDUCATION AND TRAINING JAUNPUR
|
April 26, 2010 |
ANKIT KUMAR Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) FAIZABAD MANDAL
|
May 12, 2010 |
ANKIT SRIVASTAVA Vs. STATE OF U P
|
April 8, 2010 |
ANKITA Vs. PRINCIPAL DISTT EDU AND TRAINING INSTITUTE
|
April 5, 2010 |
ANKITA SARKAR Vs. STATE OF U P
|
November 12, 2010 |
ANNA PAL AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 8, 2010 |
ANNO (NANAD) AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
Annu Vs. State of U.P.
|
July 30, 2010 |
ANOOP KUMAR Vs. STATE OF U P
|
July 5, 2010 |
ANOOP KUMAR Vs. STATE OF UP
|
May 20, 2010 |
ANOOP KUMAR MISHRA Vs. STATE OF U P
|
March 15, 2010 |
ANOOP KUMAR PREMI (RECRUIT CONSTABLE) Vs. STATE OF U P AND ORS
|
August 20, 2010 |
ANOOP SINGH Vs. STATE OF UP
|
September 15, 2010 |
ANOOP SINGH Vs. RANJEET SINGH
|
January 29, 2010 |
Ansar & Ors. Vs. State of U.P. & Anr.
|
May 20, 2010 |
ANSHU ALIAS DILIP KUMAR Vs. STATE OF UP
|
April 26, 2010 |
ANSHUMAN TRIPATHI Vs. BANARAS HINDU UNIVERSITY
|
December 20, 2010 |
ANTYODAY SEWA SAMITI Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION COLLECTOR ETAH
|
July 29, 2010 |
Anuj Vs. State of U.P.
|
September 29, 2010 |
ANUP KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
September 13, 2010 |
ANUPAM INFRASTRUCTURES AND LAND DEVELOPMENT PVT LTD Vs. STATE OF U P
|
September 9, 2010 |
ANURADHA Vs. STATE OF U P AND ORS
|
November 29, 2010 |
ANURAG AGARWAL Vs. UPENDRA NATH BANSAL
|
September 24, 2010 |
ANURAG RAI Vs. STATE OF U.P. AND ORS.
|
September 1, 2010 |
ANURAG SRIVASTAVA Vs. STATE OF U.P.
|
October 6, 2010 |
ANURAG TIWARI Vs. UNION OF INDIA
|
May 21, 2010 |
ANURAG VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR AND ORS.
|
May 13, 2010 |
ANURAG VERMA Vs. THE STATE OF U.P. AND ORS.
|
October 20, 2010 |
ANURAG YADAV Vs. STATE OF U P
|
February 16, 2010 |
ANWAR ALI Vs. MOHD RAFAT
|
September 27, 2010 |
ANWAR SAYEED S/O MOHD. SAYEED Vs. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT AND ORS.
|
March 26, 2010 |
ANWARI Vs. STATE OF U P AND ORS
|
February 15, 2010 |
AparnaTripathi Vs. State of U.P. & Ors.
|
April 21, 2010 |
APOLLO TYRES LTD Vs. STATE OF U P
|
February 8, 2010 |
AQEEL AHMAD S/O LATE BASHIR AHMAD Vs. CIVIL JUDGE (SENIOR DIVISION) UNNAO
|
November 8, 2010 |
AQUEEL AHMAD Vs. AUTHORIZED OFFICER, KOTAK MAHINDRA BANK AND ORS.
|
September 6, 2010 |
ARAMOD KUMAR SAGAR Vs. U P POWER CORPORATION NIGAM LTD
|
January 25, 2010 |
ARCHANA MISHRA Vs. STATE OF U P
|
December 23, 2010 |
ARCHANA YADAV AND ORS. Vs. STATE OF U.P. THRU. PRINCIPAL SECRY. (MADHYAMIK) AND ORS.
|
September 24, 2010 |
ARIF Vs. STATE OF UP
|
May 7, 2010 |
ARISH Vs. STATE OF UP
|
May 3, 2010 |
ARIVIND MISHRA ADDL. CIVIL JUDGE (J.D.), FARRUKHABAD Vs. BRIJ KISHORE MISHRA, ADVOCATE.
|
February 5, 2010 |
ARJUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 5, 2010 |
ARJUN PRASAD ALIAS ARJUN PRASAD PANDEY Vs. STATE OF U P
|
March 23, 2010 |
ARJUN SINGH Vs. UNION OF INDIA
|
July 29, 2010 |
ARJUN SINGH Vs. STATE OF U.P. AND ORS.
|
December 1, 2010 |
ARJUN SINGH Vs. STATE OF UP
|
September 8, 2010 |
ARJUN SINGH Vs. STATE OF U P
|
October 6, 2010 |
Arjun Singh Vs. Deputy Director of Consolidation, Gonda and Others
|
July 13, 2010 |
ARKEY GLASS WORKS Vs. COMMISSIONER OF COMMERCIAL TAX, U.P., LUCKNOW
|
November 20, 2010 |
ARPIT JAIN Vs. ANURAG KUMAR TIWARI
|
July 8, 2010 |
Arriwala Mill Store Vs. Lala Chhakkilal Agrawal Trust & others
|
October 8, 2010 |
Arshad Ullah Khan (Dr.) Vs. State of U.P. & Ors.
|
April 9, 2010 |
ARSI MIRZA Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
ARUN KUMAR Vs. STATE OF U.P.
|
December 1, 2010 |
ARUN KUMAR Vs. SUBH SRI ENTERPRISES
|
April 21, 2010 |
ARUN KUMAR Vs. STATE OF U P
|
February 5, 2010 |
Arun Kumar Vs. State of U.P. and others
|
January 19, 2010 |
ARUN KUMAR Vs. SHIV SHANKER PANDEY
|
November 9, 2010 |
Arun Kumar Kasera Vs. State of U.P.
|
May 21, 2010 |
Arun Kumar Parikh Vs. State of U.P. and Others
|
January 22, 2010 |
ARUN KUMAR PATHAK Vs. STATE OF U P
|
October 7, 2010 |
ARUN KUMAR SACHAN Vs. STATE OF U P
|
November 10, 2010 |
Arun Kumar Sharma alias Karu Vs. State of U.P.and another
|
October 12, 2010 |
Arun Kumar Singh and others Vs. State of U.P. and another
|
June 9, 2010 |
ARUN KUMAR SRIVASTAVA AND ANR. Vs. SMT. MANORMA SINGH AND ORS.
|
July 26, 2010 |
ARUN KUMAR TEWARI Vs. YASHPAL SHARMA
|
September 20, 2010 |
Arun Kumar Tiwari Vs. State of U.P.and others
|
March 31, 2010 |
Aruna Bharti Vs. State of U.P.
|
January 11, 2010 |
Arunesh Chandra Tripathi and others Vs. U.P.State Public Service Tribunal, Indira Bhawan, Lucknow and others
|
December 21, 2010 |
ARVIND KUMAR Vs. STATE OF U.P.
|
January 11, 2010 |
Arvind Kumar Vs. State of U. P. and Ors.
|
January 4, 2010 |
ARVIND KUMAR Vs. STATE OF U.P. AND ORS.
|
July 23, 2010 |
Arvind Kumar Gupta and another Vs. Board of Revenue U.P, at Allahabad and others
|
October 6, 2010 |
ARVIND KUMAR S/O BRIJ LAL Vs. STATE OF U.P. AND ANR.
|
November 20, 2010 |
Arvind Kumar Sharma Vs. State of U.P. and others
|
September 14, 2010 |
ARVIND KUMAR SHARMA Vs. STATE OF U P
|
October 25, 2010 |
Arvind Kumar Singh Vs. State of U.P.
|
August 28, 2010 |
ARVIND KUMAR SINGH Vs. STATE OF U.P. AND 3 ORS.
|
February 4, 2010 |
ARVIND KUMAR VARSHNEY AND OTHERS Vs. VTH ADJ AND ANOTHER
|
August 12, 2010 |
ARVIND KUMARI YADAV Vs. STATE OF U P
|
January 28, 2010 |
ARVIND PRATAP SINGH Vs. STATE OF U P
|
March 9, 2010 |
Arvinder Singh Vs. State of U.P. and another
|
September 30, 2010 |
Asgari and others Vs. State of U.P. and others
|
April 27, 2010 |
Ash Bahadur Singh (Dead) Through Lrs. and others Vs. Dy.Director of Consolidation, Varanasi and others
|
October 1, 2010 |
ASHA DEVI Vs. STATE OF U P
|
April 1, 2010 |
ASHA DEVI Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
August 3, 2010 |
ASHA MECHANICAL WORKS Vs. STATE OF U P
|
February 25, 2010 |
Asha Ram Vs. Deputy Director of Consolidation, Faizabad and Others
|
April 7, 2010 |
ASHA RAM Vs. IXTH ADDITIONAL DISTRICT JUDGE
|
March 19, 2010 |
ASHA RAM CHAUHAN Vs. STATE OF U P
|
December 22, 2010 |
ASHAGAR ALI Vs. ADMINISTRATOR NAGAR MAHA PALIKA
|
November 24, 2010 |
Asharfi Lal Vs. State of U.P.
|
July 22, 2010 |
ASHFAQUE BROTHER Vs. ADDITIONAL DISTRICT JUDGE
|
October 4, 2010 |
ASHIK KUMAR DWIVEDI Vs. STATE OF UP
|
April 16, 2010 |
Ashiq Ali and another Vs. State of U.P.
|
June 1, 2010 |
Ashiq Ali and Another Vs. State of U.P.
|
July 1, 2010 |
Ashique Ali and others Vs. Sazid Khan
|
March 9, 2010 |
Ashish Kumar Vs. Addl.District Judge, Ayodhya Prakaran, Lucknow
|
July 5, 2010 |
ASHISH KUMAR Vs. DEPUTY COMMISSIONER STAMP
|
July 21, 2010 |
Ashish Kumar and others Vs. State of U.P. and others
|
January 29, 2010 |
Ashish Sharma Vs. State of U.P.
|
August 28, 2010 |
ASHISH SHARMA Vs. STATE OF UP
|
March 26, 2010 |
Ashkar Vs. State of U.P. and others
|
January 4, 2010 |
Ashkara Vs. Mohammad Anwar
|
August 16, 2010 |
ASHOK CHATURVEDI Vs. STATE
|
December 13, 2010 |
Ashok Chaturvedi Vs. Central Bureau of Investigation and another
|
December 13, 2010 |
Ashok Kumar Vs. Union of India and others
|
March 26, 2010 |
Ashok Kumar Vs. Pratap Singh and others
|
May 27, 2010 |
ASHOK KUMAR Vs. STATE OF UP
|
January 25, 2010 |
ASHOK KUMAR Vs. STATE OF U.P. AND ORS.
|
November 11, 2010 |
Ashok Kumar Ajmera Vs. Hindustan Petroleum Corporation Ltd., Mumbai & Ors
|
September 14, 2010 |
Ashok Kumar and another Vs. Rent Control and Eviction Officer, Ghaziabad and others
|
August 20, 2010 |
ASHOK KUMAR AND ORS Vs. STATE OF U P AND ANR
|
October 26, 2010 |
Ashok Kumar and others Vs. State of U.P.and others
|
October 21, 2010 |
ASHOK KUMAR CHHABRA Vs. COMMISSIONER, COMMERCIAL TAX
|
January 12, 2010 |
ASHOK KUMAR DUBEY Vs. STATE OF UP
|
August 16, 2010 |
Ashok Kumar Ex.No.1399-7730-G Sepoy/AMB.Asst. Vs. Union of India and others
|
October 25, 2010 |
Ashok Kumar Gupta Vs. District Judge, Hardoi and another
|
January 11, 2010 |
ASHOK KUMAR GUPTA Vs. R.C.E.O., DISTRICT HARDOI AND ORS.
|
September 14, 2010 |
ASHOK KUMAR GUPTA Vs. DISTRICT JUDGE AND ORS.
|
September 1, 2010 |
ASHOK KUMAR MADHESHIYA Vs. STATE OF U P
|
November 15, 2010 |
ASHOK KUMAR MISHRA Vs. DISTRICT JUDGE MAHOBA
|
October 27, 2010 |
Ashok Kumar Nigam Vs. State of U.P. and others
|
June 16, 2010 |
ASHOK KUMAR PANDEY Vs. STATE OF U P
|
March 12, 2010 |
ASHOK KUMAR SINGH AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 6, 2010 |
ASHOK KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
ASHOK KUMAR YADAV Vs. BRAHMANAND CHATURVEDI ADVOCATE
|
September 9, 2010 |
ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF U P
|
November 26, 2010 |
ASHOK PANDE Vs. ELECTION COMMISSION OF INDIA
|
March 26, 2010 |
ASHOK PRADHAN Vs. NATHAN SINGH
|
May 10, 2010 |
ASHOK SINGH Vs. STATE OF U P
|
October 11, 2010 |
Ashoka Construction Co. Vs. District Judge, Varanasi and another
|
August 26, 2010 |
ASHRAF ALI Vs. U P CORPERATIVE TRIBUNAL LKO
|
September 1, 2010 |
ASHRAF ALI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 13, 2010 |
Ashutosh Kumar Srivastava and others Vs. State of U.P. and another
|
October 1, 2010 |
ASHUTOSH PRASAD DIXIT Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. P.W.D. AND ORS.
|
October 26, 2010 |
ASHWANI KUMAR GAUTAM Vs. STATE OF U P
|
September 16, 2010 |
ASHWANI KUMAR S/O RAMTA SINGH AND ANR. Vs. STATE OF U.P. THRU SECRETARY, TECHNICAL EDUCATION AND ORS.
|
December 30, 2010 |
ASHWINI KUMAR JAIN Vs. C B I
|
January 5, 2010 |
ASIAN P.P.G. INDUSTRIES LTD. Vs. ADDITIONAL COMMISSIONER GRADE I, TRADE TAX, GHAZIABAD ZONE, GHAZIABAD AND OTHERS
|
April 29, 2010 |
ASIF Vs. STATE OF U.P.
|
October 27, 2010 |
ASIF Vs. STATE OF U P
|
November 27, 2010 |
ASIF Vs. UNION OF INDIA
|
February 24, 2010 |
ASIF ALI Vs. STATE OF U P
|
January 25, 2010 |
Aslam Vs. State of U.P.
|
February 24, 2010 |
Aslam Khan Vs. State of U.P.
|
April 9, 2010 |
ASSISTANT COLLECTOR OF CUSTOMS AND EXCISE Vs. GOPAL SARAN
|
March 16, 2010 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. D.M. BROTHERS
|
June 10, 2010 |
Atar Singh Vs. District Judge, Ghaziabad & Ors.
|
October 12, 2010 |
ATEEQ Vs. STATE OF U.P.
|
February 27, 2010 |
ATEEQ AND ORS Vs. STATE OF U P AND ANR
|
January 27, 2010 |
Atma Ram Shukla Vs. Rent Control and Eviction Officer/Addl.City Magistrate Vth Kanpur Nagar and Another
|
October 5, 2010 |
ATTAR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
November 22, 2010 |
ATTAR SINGH Vs. STATE OF U P
|
April 6, 2010 |
ATUL MANI TRIPATHI Vs. STATE OF U P
|
November 11, 2010 |
Atul Sports & Drawing Emporium, Olandganj, Jaunpur and Others Vs. Union of India Through Secretary, Ministry of Finance, New Delhi and Others
|
August 27, 2010 |
ATUL TRIPATHI Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
Ausaf Ahmad & others Vs. Union of India & Ors.
|
November 23, 2010 |
AVA BIO PHARMA F/25 KALYANJI MORARJI WAREHOUSING CO LTD Vs. STATE OF U P
|
June 16, 2010 |
AVADHESH KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 14, 2010 |
AVADHESH KUMAR SINGH Vs. UNION OF INDIA
|
October 21, 2010 |
Avanish Prakash Singh and Another Vs. State of U.P. and Others
|
June 21, 2010 |
AVDHESH KUMAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
February 18, 2010 |
AVDHESH SINGH Vs. SANYUKT SHIKSHA NIDESHAK
|
January 29, 2010 |
AVINASH CHAND GOEL Vs. STATE OF U P
|
November 29, 2010 |
Avinash Chandra Srivastava Vs. Kiran Srivastava
|
January 25, 2010 |
AVINASH CHANDRA SRIVASTAVA Vs. KIRAN SRIVASTAVA
|
August 23, 2010 |
AVINASH CHANDRA TEWARI Vs. A D J COURT NO 3 UNNAO
|
April 5, 2010 |
AVINASH KUMAR JAIN Vs. STATE OF U P
|
December 23, 2010 |
AVINASH PRAKASH SINGH Vs. STATE OF U P
|
June 21, 2010 |
AVNISH KUMAR MISHRA Vs. STATE OF U.P. THROUGH SECY. INTERMEDIATE EDUCATION CIVIL
|
September 6, 2010 |
AWADH JAN KALYAN SAMITI Vs. STATE OF U.P.
|
February 1, 2010 |
Awadhesh Agarwal Vs. State of U.P. and another
|
October 7, 2010 |
AWADHESH CHANDRA SAXENA Vs. U.P. COOPERATIVE SUGAR FACTORIES FEDERATION LIMITED, THROUGH ITS MANAGING DIRECTOR AND ORS.
|
December 21, 2010 |
AWADHESH KUMAR PANDEY Vs. COMMISSIONER LUCKNOW DIVISION
|
October 1, 2010 |
Awadhesh Kumar Singh Vs. State of U.P. and another
|
September 8, 2010 |
Awadhesh Kumar Singh Vs. State of U.P. and another
|
April 26, 2010 |
AWADHESH KUMAR TIWARI Vs. STATE OF UP
|
May 21, 2010 |
AWADHRAJ SINGH AND ANR. Vs. STATE OF U.P.
|
August 26, 2010 |
Awanish Kumar Kansal Vs. Addl. District Judge Court No. 1 and others
|
February 1, 2010 |
AYODHYA PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION HARDOI AND ORS.
|
May 10, 2010 |
Ayodhya Prasad Gupta Vs. Pratap Chandra Mehra and others
|
March 16, 2010 |
AYUB Vs. STATE OF U.P.
|
March 3, 2010 |
AYYUB KHAN Vs. DINESH KUMAR
|
January 4, 2010 |
AZAD ALI Vs. SHAHZAD KHAN
|
April 2, 2010 |
AZAD AND ANR. Vs. STATE OF U.P.
|
August 4, 2010 |
Azim Ullah Vs. D.J.
|
August 30, 2010 |
AZIM ULLAH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
August 30, 2010 |
AZIZULLAH ANSARI Vs. STATE OF U P
|
November 12, 2010 |
B K CHAUDHARY Vs. STATE OF U P
|
July 15, 2010 |
B.C.Gupta & Ors. Vs. State of U.P.& Ors.
|
November 10, 2010 |
B.D. SINGH UCHCHATAR MADH. AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
B.M.A.S. ENGINEERING COLLEGE THRU. ITS CHAIRMAN Vs. STATE OF U.P. AND ANR.
|
July 15, 2010 |
B.N. Das @ Bhagwan Das Vs. State of U.P.
|
March 17, 2010 |
B.P.Mishra Vs. Addl. District Judge [Vii] Raebareli/M.A.C.Tribunal
|
January 28, 2010 |
BABAR MIAN Vs. STATE OF U.P.
|
August 2, 2010 |
BABBU Vs. STATE OF U P
|
March 23, 2010 |
Babbu Ram Vs. U.P. State Bridge Corporation Ltd. and others
|
January 28, 2010 |
Babloo @ Ajay Kumar Tewari Vs. State of U.P.
|
August 13, 2010 |
BABOO Vs. STATE OF UP
|
August 3, 2010 |
BABOO KHAN Vs. STATE OF UP
|
April 22, 2010 |
BABU Vs. STATE OF UP
|
March 25, 2010 |
BABU AND ORS. Vs. STATE OF U.P. AND ANR.
|
August 9, 2010 |
Babu and others Vs. State of U.P.
|
May 21, 2010 |
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADM (F&R) AND ANOTHER
|
March 26, 2010 |
Babu Lal Raikwar Vs. State of U.P.through Secretary Secondary Education, Govt.of U.P.Lucknow and others
|
July 5, 2010 |
Babu Lal Sharma Vs. Pramod Kumar Gupta and others
|
April 22, 2010 |
Babu Lal Tripathi Vs. State of U.P., through Principal Secretary, Home and others
|
April 29, 2010 |
Babu Ram Vs. State of U.P. & Anr.
|
August 3, 2010 |
BABU RAM MISHRA Vs. R P SINGH
|
March 19, 2010 |
BABU RAM S/O LATE PARAS NATH Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
|
November 16, 2010 |
BABU TANDON LAL ALIAS PAPPU Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
September 3, 2010 |
BABURAM S/O LATE GIRAND LAL Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS
|
August 10, 2010 |
BABURAM SHARMA Vs. DISTRICT JUDGE HARDOI
|
November 25, 2010 |
Bacchu Singh Vs. State of U.P.through its Secretary, Secondary Education, Lucknow and others
|
August 25, 2010 |
BACHCHAN BABU Vs. VIJAY RAJ SINGH
|
October 25, 2010 |
BACHCHEY LAL Vs. STATE OF UP
|
February 5, 2010 |
Bachchoo Singh Vs. State of U.P.
|
August 10, 2010 |
BACHCHU LAL Vs. BASSO BEGUM
|
September 1, 2010 |
Badan Singh Vs. State of U.P.
|
January 22, 2010 |
Badar Jahan and others Vs. Saroj Devi and others
|
March 15, 2010 |
Badri Prasad Vs. Special Additional District Judge, Gonda & Ors
|
September 1, 2010 |
BADRI PRASAD DUBEY Vs. MANAGING DIRECTOR U P S R T C
|
October 21, 2010 |
Badri Prasad Narsaria Vs. State of U. P. and another
|
January 18, 2010 |
BADRI PRASAD SINGH Vs. STATE OF U P
|
November 12, 2010 |
BADRUDDIN Vs. STATE OF UP
|
February 26, 2010 |
BADRUDDIN ANSARI Vs. STATE OF U.P.
|
August 13, 2010 |
BAHGWAN SINGH Vs. ADDL COMMISSIONER
|
September 21, 2010 |
BAIJ NATH Vs. STATE OF U P
|
February 1, 2010 |
Baij Nath Singh Vs. District Inspector of Schools, Gorakhpur and others
|
March 30, 2010 |
Baiju Vs. State of U.P.and another
|
December 23, 2010 |
BAIKUNT LAL PANDEY Vs. RAJENDRA LAL PRASAD PANDEY
|
December 16, 2010 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HABBU NISHA
|
December 14, 2010 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SAJJAN
|
September 14, 2010 |
BAJAJ HINDUSTHAN SUGAR Vs. STATE OF UP
|
November 16, 2010 |
BAL KISHUN Vs. STATE OF U.P.
|
August 19, 2010 |
BAL KRISHAN Vs. STATE OF U P
|
October 28, 2010 |
Bal Krishna Vs. State of U.P.through Secretary Law Department, Lucknow and others
|
July 26, 2010 |
BAL VIDYA MANDIR KASYA THRU ITS MANAGER Vs. STATE OF U.P. AND ORS.
|
August 27, 2010 |
Balak Das Vs. State of U.P. and Others
|
September 29, 2010 |
BALAK RAM Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 23, 2010 |
BALBHADRA PANDEY Vs. STATE OF U P
|
November 10, 2010 |
BALDHARI PANDEY Vs. STATE OF U.P.
|
September 6, 2010 |
BALESHWAR PRASAD MISHRA Vs. UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
|
April 20, 2010 |
Balihari Yadav and others Vs. Basic Shiksha Adhikari, Kanpur Nagar and others
|
April 6, 2010 |
Balistar Singh and others Vs. State of U.P. and others
|
September 7, 2010 |
BALJIT KAUR Vs. STATE OF U.P. AND ORS.
|
September 7, 2010 |
Baljori Devi Vs. Devi Singh (Dead) and Others
|
February 23, 2010 |
BALLO ALIAS BAL KISHAN Vs. STATE OF U.P.
|
November 9, 2010 |
BALRAM CHANDRA Vs. RAM CHANDRA AND ANOTHER
|
February 19, 2010 |
Balram Yadav Vs. Committee of Management, Mahabirjuniorhigh School, Naurahni Rampur Post
|
February 1, 2010 |
Balvir Singh Vs. D.D.C.and others
|
December 6, 2010 |
Balwant Singh & Anr. Vs. State of U.P.
|
July 21, 2010 |
BANARAS HINDU UNIVERSITY VARANASI Vs. STATE OF UP
|
September 23, 2010 |
BANARSI TRIPATHI Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
BANGALI BABOO Vs. BANGALI MAL GUPTA
|
December 22, 2010 |
BANKE LAL AGARWAL Vs. PRADEEP KUMAR JAIN
|
July 30, 2010 |
Bankey and another Vs. Deputy Director of Consolidation and others
|
May 5, 2010 |
BANNEY ALIAS LAXMI SHANKAR Vs. STATE OF U.P.
|
July 8, 2010 |
Bansal Global Finance Limited Vs. Chief Controlling Revenue Authority and others
|
September 29, 2010 |
BANSAL MOTORS Vs. STATE OF U.P. AND ORS.
|
February 2, 2010 |
BANSAL WIRE INDUSTRIES LTD. AND ANR. Vs. STATE OF U.P. AND ORS.
|
May 21, 2010 |
BANSH RAJ Vs. STATE OF UP
|
September 21, 2010 |
BANSU Vs. BOARD OF REVENUE AND OTHERS
|
April 2, 2010 |
BANTESH SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
October 26, 2010 |
BANWARI CHAUHAN Vs. STATE OF U P
|
June 28, 2010 |
Banwari Lal and another Vs. District Judge, Varanasi and others
|
May 4, 2010 |
BANWARI LAL AND ANR. Vs. DISTRICT JUDGE AND ORS.
|
July 5, 2010 |
BANWARI LAL AND ORS. Vs. STATE OF U.P. JAL NIGAM AND ORS.
|
September 21, 2010 |
BARFI DEVI Vs. SAHAB RAM
|
April 1, 2010 |
BARUN SARKAR Vs. STATE OF U P
|
October 7, 2010 |
Basant Ballabh Joshi Vs. State of U.P.Through Principal Secretary, Social Welfare Department, Govt.of U.P., Lucknow and Others
|
August 5, 2010 |
BASANTI Vs. STATE OF U P
|
November 26, 2010 |
Basarudeen and others Vs. State of U.P. and another
|
October 19, 2010 |
BASH DEO Vs. BOARD OF REVENUE AND ORS.
|
October 29, 2010 |
BASIC SHIKSHA ADHIKARI ETAH Vs. RAM DULAREY SHARMA
|
August 26, 2010 |
Basic Shiksha Adhikari, Ambedkar Nagar Vs. Mandari Chaudhary and others
|
November 23, 2010 |
BASIC SHIKSHA PARISHAD AND ORS. Vs. SMT. PRATIBHA SINGH
|
December 3, 2010 |
BASUDEV PANDEY Vs. STATE OF U P AND ORS
|
December 10, 2010 |
BEEAN DESHWAR Vs. MR. ASHOK GANGULI, DIRECTOR RAJYA SHAIKSHIK ANUSHANDHAN ANR.
|
September 22, 2010 |
BEENISH JALAL Vs. JOINT DIRECTOR OF EDUCATION
|
April 29, 2010 |
BEGRAJ Vs. STATE OF U.P.
|
August 3, 2010 |
Begum Mustajabun Nisha Vs. Addl. District Judge and another
|
January 11, 2010 |
BELA DEVI Vs. UNION OF INDIA
|
July 30, 2010 |
BHADRA NARAIN PATHAK Vs. STATE OF U P
|
November 2, 2010 |
BHAGAUTI Vs. STATE OF U P
|
March 25, 2010 |
BHAGWAN DAS Vs. STATE OF UP
|
July 9, 2010 |
BHAGWAN DAS Vs. SURENDRA PRAKASH AGARWAL
|
October 20, 2010 |
BHAGWAN DAS AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 30, 2010 |
BHAGWAN DEI Vs. BOARD OF REVENUE ALLAHABAD
|
July 2, 2010 |
Bhagwan Dutt & Ors. Vs. State of U.P.
|
July 9, 2010 |
BHAGWAN PANDEY Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. NAGAR VIKAS
|
December 2, 2010 |
BHAGWAN SINGH YADAV AND ORS. Vs. ASST. DIRECTOR EDUCATION (BASIC) VTH REGION AND ORS.
|
August 18, 2010 |
BHAGWANDAS GUPTA AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
BHAGWAT NARAIN Vs. ADDITIONAL COMMISSIONER, JHANSI DIVISION AND ORS.
|
December 9, 2010 |
BHAGWAT NARAIN CHATURVEDI Vs. STATE OF UP
|
September 7, 2010 |
BHAGWAT NARAYAN Vs. SENIOR DIVISIONAL MANAGER RETAIL SALES INDIAN OIL CORPORATION
|
February 19, 2010 |
Bhagwat Prasad Shukla Vs. State of U.P. & Ors.
|
April 21, 2010 |
Bhagwati Vs. State of U.P.
|
July 30, 2010 |
BHAGWATI TALKIES Vs. ASSTT. CIT
|
May 4, 2010 |
BHAIYA RAM Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
|
July 29, 2010 |
BHAJAN LAL Vs. STATE OF U P
|
May 12, 2010 |
BHAJAN SINGH Vs. THE STATE OF U.P. AND ORS.
|
September 6, 2010 |
Bhanumati Vs. Addl.Commissioner, Faizabad Division, Faizabad and others
|
March 8, 2010 |
Bhanwar Singh and another Vs. Manoj Rana and another
|
April 16, 2010 |
Bharat Bhushan Goel Vs. Jai Shri Sharma and another
|
February 15, 2010 |
BHARAT COLD STORAGE (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX (ASSESSMENT) SPECIAL RANGE-II
|
February 10, 2010 |
BHARAT KUMAR VISHWAKARMA Vs. STATE OF U.P.
|
September 20, 2010 |
BHARAT PETROLEUM CORPORATION LTD. AND ANR. Vs. COMMISSIONER, AGRA DIVISION AND ORS.
|
November 25, 2010 |
Bharat Petroleum Corporation Ltd.& another Vs. Commissioner, Agra Division, Agra and others
|
November 24, 2010 |
BHARAT RAM MISHRA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE/ M.A.C.T., ALLAHABAD AND OTHERS
|
July 3, 2010 |
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. SMT. NIRMALA DEVI AND ANR.
|
May 4, 2010 |
BHARAT SINGH Vs. STATE OF U P
|
October 5, 2010 |
Bharat Yadav Vs. State of U.P. & Ors.
|
July 23, 2010 |
BHARATRAM Vs. STATE OF U.P. AND ORS.
|
November 18, 2010 |
BHARTI AIRTEL LIMITED Vs. STATE OF U.P.
|
June 4, 2010 |
BHAWNA MAHESHWARI Vs. STATE OF UP
|
August 27, 2010 |
Bheekam Chandra Vs. State of U.P.
|
August 28, 2010 |
BHIKARI LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 7, 2010 |
Bhim Sen Wadhwa Vs. Om Prakash Batra and others
|
May 12, 2010 |
BHOJ RAJ Vs. STATE OF U P
|
February 5, 2010 |
BHOLA NATH NAI Vs. STATE OF U P
|
January 22, 2010 |
BHOLA NATH SAHU Vs. STATE OF U.P.
|
August 31, 2010 |
BHOLA NATH SINGH Vs. STATE OF U P
|
January 28, 2010 |
Bhola Tailor Master Vs. Harvati Devi (D) through L.Rs.
|
October 11, 2010 |
BHOO DEO SINGH RAHI Vs. STATE OF U.P. AND ORS.
|
December 20, 2010 |
BHOOKIA AND ANOTHER Vs. DEP. DIR. OF CONSOLIDATION AND OTHERS
|
January 5, 2010 |
BHOOREY ALIAS RAJESH SINGH Vs. STATE OF U P
|
February 3, 2010 |
BHOPAL SINGH Vs. STATE OF U P
|
February 23, 2010 |
Bhupendra Kumar Vs. State of U.P. & Ors.
|
January 21, 2010 |
BHUPENDRA SINGH Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
BHUPENDRA SINGH Vs. STATE OF U P
|
May 5, 2010 |
BHUPENDRA SINGH Vs. KRISHNA MOHAN SINGH AND OTHERS
|
August 26, 2010 |
BHUPENDRA TYAGI Vs. STATE OF UP
|
August 13, 2010 |
BHUWANESH CHANDRA AGARWAL Vs. DEEPAK KUMAR MEHRA
|
October 22, 2010 |
BIHARI AND ORS. Vs. STATE OF U.P.
|
January 5, 2010 |
BIKRAMA SINGH Vs. STATE OF U P
|
March 30, 2010 |
BINA DEVI Vs. STATE OF U P
|
February 5, 2010 |
BINDA PRASAD Vs. OM PRAKASH KHALASI
|
April 8, 2010 |
Bindra and another Vs. State of U.P.Through Secretary Revenue, U.P.Lucknow and others
|
July 23, 2010 |
BINOD KUMAR, SUB-INSPECTOR Vs. STATE OF U.P. AND ORS.
|
September 23, 2010 |
BIPIN BEHRA LAL SRIVASTVA Vs. DISTRICT JUDGE
|
January 22, 2010 |
BIRBAL SINGH Vs. CHANDRA DEO SINGH
|
December 1, 2010 |
BIRENDRA KUMAR Vs. STATE OF U P
|
April 16, 2010 |
BISHOP JOHNSON SCHOOL AND COLLEGE Vs. EXCISE COMMISSIONER STATE OF U P
|
February 2, 2010 |
BOARD OF TRUSTEES OF THE SHIA COLLEGE Vs. SYED KAZIM ZAHEER AND ORS.
|
July 19, 2010 |
Bombay Dry Cliners through Sri Anil Kumar Khanna, Ganj Gurah Moradabad Partner Firm and others Vs. Ashok Kumar and others
|
October 4, 2010 |
BORA INSTITUTE OF MANAGEMENT SCIENCES BAKSHI KA TALAB Vs. LUCKNOW UNIVERSITY LUCKNOW THROUGH IS VICE CHANCELLOR
|
December 3, 2010 |
Braham Devi & Ors. Vs. Board of Revenue, U.P. Lucknow & Ors.
|
March 29, 2010 |
BRAHASPATI MAHILA MAHAVIDYALAYA KANPUR NAGAR Vs. STATE OF UP
|
April 6, 2010 |
BRAHM PRAKASH PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 22, 2010 |
BRAHMA NAND DWIVEDI Vs. STATE OF U P
|
September 29, 2010 |
BRAHMA PRAKASH SINGH Vs. STATE OF UP
|
July 29, 2010 |
BRAHMA WATI Vs. JAI PRAKASH
|
May 26, 2010 |
Brahmaji Vs. State of U.P. and others
|
January 29, 2010 |
BRAHMANAND SHUKLA Vs. STATE OF UP
|
April 15, 2010 |
Brahmdeo Shukla Vs. District Basic Education Officer, Jaunpur and others
|
August 17, 2010 |
BRAJ BHUSHAN PATEL Vs. STATE OF U.P. AND ORS.
|
November 16, 2010 |
Braj Bihari Vs. State of U.P. and Others
|
October 12, 2010 |
Braj Mohan Gupta Vs. State of U.P.
|
September 17, 2010 |
Bramha Chaudhary Vs. State of U.P.and others
|
July 23, 2010 |
BRASS CITY FK CABLE TV NETWORK Vs. STATE OF UP
|
August 28, 2010 |
Brij Basi Devi Vs. Deputy Director of Consolidation, Ghazipur and others
|
July 20, 2010 |
BRIJ BHUSHAN AND Vs. STATE OF U.P. AND ORS.
|
July 29, 2010 |
Brij Bihari Vs. Kusum Lata and others
|
May 28, 2010 |
BRIJ KISHOR Vs. STATE OF U.P. THROUGH SECY. REVENUE AND ORS.
|
July 12, 2010 |
BRIJ LAL AGRAHARI Vs. FIRM BHARAT TEXTILE
|
September 6, 2010 |
Brij Lal and others Vs. State of U.P.and another
|
December 10, 2010 |
BRIJ NATH MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 27, 2010 |
BRIJ RAJ DWIVEDI Vs. STATE OF U P
|
January 8, 2010 |
Brijendra Gupta alias Pappu and others Vs. State of U.P.and another
|
October 12, 2010 |
Brijendra Kumar Jain Vs. Nirmal Kumar Jain
|
August 23, 2010 |
BRIJENDRA KUMAR MISRA Vs. STATE OF UP
|
January 13, 2010 |
BRIJENDRA KUMAR SINGH AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
|
November 18, 2010 |
BRIJESH KUMAR GUPTA Vs. STATE OF U.P. AND ANR.
|
September 13, 2010 |
BRIJESH KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
BRIJESH SINGH @ GUDDU SINGH Vs. STATE OF U.P. AND ANR.
|
September 14, 2010 |
BRIJPAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
BRISKSHBHAN ALIAS BIRKHEY Vs. STATE OF UP
|
March 16, 2010 |
BRITISH INDIA CORPORATION LTD Vs. UNION OF INDIA
|
November 18, 2010 |
BUDH SINGH Vs. STATE OF U.P.
|
September 27, 2010 |
BUDHANA AND OTHERS Vs. D.D.C. AND OTHERS
|
March 31, 2010 |
BULAKI RAM Vs. BHIKHARI LAL
|
January 11, 2010 |
BULANDSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. AJAY KUMAR
|
September 9, 2010 |
BULLU SHARMA @ PRABHU NATH SHARMA Vs. STATE OF U.P.
|
October 28, 2010 |
BURHAMAL LAMBA Vs. MAHESH CHAND
|
November 23, 2010 |
C I T Vs. LUXCO ELECTRONICS
|
November 23, 2010 |
C I T ALLAHABAD Vs. SARAYA SUGAR MILLS PVT LTD
|
November 23, 2010 |
C J M FATEHPUR Vs. SRI PRAKASH SINGH
|
February 5, 2010 |
C P RAJVIR SINGH Vs. STATE OF U P
|
April 1, 2010 |
C.J.M. FATEHPUR Vs. PRAKASH SINGH
|
May 28, 2010 |
C/M AANANDMAI SHREE SHANTI MAA INTERMEDIATE COLLEGE AND ORS. Vs. STATE OF U.P. THRU SECRETARY OF MADHYAMIK EDUCATION AND ORS.
|
October 25, 2010 |
C/M ADARSH INTER COLLEGE, KAUSHAMBI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
August 3, 2010 |
C/M AL AMIN ABDULLAH INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
C/M C.L. JAIN POST GRADUATE COLLEGE AND ANR. Vs. STATE OF U.P. THRU SECRY., HIGHER EDUCATION AND ORS.
|
September 21, 2010 |
C/M CHAUDHARY MAHAVEER PRASAD MEM. MAHA. AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 1, 2010 |
C/M DEV EDUCATION COLLEGE Vs. STATE OF U.P. AND ORS.
|
September 8, 2010 |
C/M DULARI DEVI DEGREE COLLEGE THR MAN. M.K. PANDE Vs. AMRIT BHUSHAN SINGH AND ORS.
|
July 19, 2010 |
C/M HARIJAN BASIC PRIMARY PATHSHALA AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
C/M Imamul Madaris Inter College, Amroha and Anr. Vs. Joint Director of Education and Ors.
|
January 13, 2010 |
C/M INTERMEDIATE COLLEGE THRU. ITS MANAGER AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 6, 2010 |
C/M JAGANNATH SINGH SANSKRIT VIDYAPITH AND ANR. Vs. STATE OF U.P. THRU. SECRY., MADHYAMIK AND ORS.
|
September 29, 2010 |
C/M KAKORI SHAHEED INTER COLLEGE AND ANR. Vs. DIOS AND ORS.
|
September 29, 2010 |
C/M KISAN INTER COLLEGE BALKUDIYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 8, 2010 |
C/M LOK NAYAK INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 11, 2010 |
C/M PATEL BAL VIDHYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
C/M RAVINDRA PREM VIVEK SANSKRIT MAHAVIDYALAYA AND ANR. Vs. STATE OF U.P. THRU SECRY., MADHYAMIK AND ORS.
|
September 29, 2010 |
C/M SAMAJWADI INTER COLLEGE GABHIRAN AND ANR. Vs. STATE OF U.P. THROUGH SECRETARY SECONDARY EDU. AND ORS.
|
December 7, 2010 |
C/M SARASWATI GYAN MANDIR INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
January 11, 2010 |
C/M SARDAR PATEL INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 1, 2010 |
C/M SHARDA ADARSH HARIJAN VIDYA MANDIR AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 29, 2010 |
C/M SHYAM JEERA JUNIOR HIGH SCHOOL Vs. STATE OF U.P. AND ORS.
|
October 19, 2010 |
C/M, ADARSH KISAN INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 5, 2010 |
C/M, AZAD MEMORIAL INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
C/M, Hindu Inter College, Mugra, Jaunpur & Anr. Vs. State of U.P. & Ors.
|
February 22, 2010 |
C/M, JAN SHIKSHAN INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
November 8, 2010 |
C/M, KEDAR NARAIN KRISHAK INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
May 27, 2010 |
C/M, SHRI SHIV PRAKASH SINGH LAGHU MADHYAMIK VIDYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 14, 2010 |
C/M, SRI KRISHNA VIDYAPEETH UCHCHATAR MADHYAMIK VIDYALYA AND ANR. Vs. SRI HARI SHANKAR YADAV AND ORS.
|
August 2, 2010 |
C/M, SRI SHIV CHAND UCHCH MADHYAMIK VIDYALAY AND ORS. Vs. STATE OF U.P. THRU. SECR. DEPT. OF SECONDARY EDUC. AND ORS.
|
August 5, 2010 |
C/M. A.B.C.L. INTER COLLEGE THRU ITS MANAGER Vs. STATE OF U.P. AND ORS.
|
July 21, 2010 |
C/M. HANDIA POST GRADUATE COLLEGE THRU ITS MANAGER Vs. DR. B.L. ARYA, REGISTRAR, V.B.S. PURVANCHAL UNIVERSITY
|
August 6, 2010 |
C/M. KSHATRIYA STHANIYA SABHA AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 8, 2010 |
CANDRAWATI Vs. BOARD OF REVENUE UP
|
July 22, 2010 |
CANTONMENT BOARD Vs. SHAMBHU
|
August 4, 2010 |
CAPTAIN VIRANDRA SINGH DALAL Vs. STATE OF UP
|
March 31, 2010 |
CATTLE REMEDIES Vs. CESTAT
|
October 7, 2010 |
CCE MEERUT Vs. MODI XEROX LTD
|
December 23, 2010 |
CHAIRMAN NAGAR PANCAYAT SURIYAWAN SANT RAVIDAS NAGAR Vs. AZIZ
|
May 11, 2010 |
CHAMAN BANO Vs. STATE OF U P AND ORS
|
November 12, 2010 |
CHAMAN SINGH Vs. STATE OF UP
|
September 7, 2010 |
CHAMPA DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 8, 2010 |
Champa Rani Vs. Motor Accident Claims Tribunal/District Judge and others
|
November 24, 2010 |
CHANCHAL KUMAR TIWARI Vs. SHRI HARI SHANKAR
|
August 3, 2010 |
CHAND Vs. STATE OF U P
|
January 18, 2010 |
Chandan and another Vs. State of U.P.
|
April 15, 2010 |
CHANDAN SINGH Vs. STATE OF U.P. AND ORS.
|
July 29, 2010 |
CHANDAN SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 9, 2010 |
Chander Mal Vs. Addl.District and Sessions Judge, (Special Judge E.C.Act)
|
October 28, 2010 |
CHANDPUR ENTERPRISES LTD Vs. STATE OF UP
|
September 1, 2010 |
CHANDRA BAHADUR PANDEY Vs. STATE OF U P
|
November 2, 2010 |
CHANDRA BAHADUR SINGH Vs. STATE OF U P
|
December 3, 2010 |
Chandra Bhan and others Vs. State of U.P. and another
|
September 13, 2010 |
CHANDRA BHAN KANAUJIYA Vs. JOINT DIRECTOR OF EDUCATION AND VITH REGION LUCKNOW
|
February 10, 2010 |
CHANDRA BHAN PRATAP SINGH Vs. EXECUTIVE ENGINEER TUBE WELL DIVISION SALEMPUR
|
September 1, 2010 |
CHANDRA BHAN SINGH Vs. UNION OF INDIA & ORS.
|
February 24, 2010 |
CHANDRA BHUSHAN MISHRA Vs. STATE OF U.P.
|
February 1, 2010 |
Chandra Bhushan Pandey Vs. State of U.P.&Ors.
|
November 2, 2010 |
Chandra Bhushan Singh Vs. State of U.P.through Secretary, Agriculture, Lucknow and others
|
July 5, 2010 |
CHANDRA CONSTRUCTION COMPANY Vs. STATE OF U P
|
March 31, 2010 |
Chandra Dev Vs. Kumar
|
February 25, 2010 |
CHANDRA ELECTRICAL SALES Vs. THE COMMISSIONER OF TRADE TAX
|
February 17, 2010 |
Chandra Kiran Singh Vs. State of U.P. and others
|
January 13, 2010 |
Chandra Kishore Srivatava Vs. State of U.P. and others
|
February 2, 2010 |
CHANDRA KUMAR ALIAS NANNHEY Vs. CHIRUNJI LAL
|
March 10, 2010 |
CHANDRA KUMAR JAIN Vs. OM PRAKASH GOYAL
|
July 30, 2010 |
CHANDRA MAULI PANDEY Vs. UNION OF INDIA
|
February 11, 2010 |
CHANDRA MOHAN Vs. CHANDRA DEVI
|
January 19, 2010 |
CHANDRA MOHAN SAMA Vs. BANWARI LAL GHAI
|
August 13, 2010 |
CHANDRA MOHAN SHUKLA Vs. ANIL DHIRUBHAI AMBANI
|
November 9, 2010 |
CHANDRA NATH TRIPATHI Vs. STATE OF UP
|
July 6, 2010 |
CHANDRA PAL @ CHANDRA BHAN SINGH Vs. STATE OF U.P.
|
September 27, 2010 |
Chandra Prakash Vs. IInd Addl, District Judge, Firozabad and another
|
May 17, 2010 |
Chandra Prakash Pandey Vs. State of U.P.
|
April 30, 2010 |
Chandra Pratap Tripathi Vs. Zila Basic Shiksha Adhikari Faizabad and others
|
July 22, 2010 |
CHANDRA SAHAI AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 3, 2010 |
CHANDRA SHEIKHAR TIWARI Vs. STATE OF U.P. AND ANOTHER
|
July 5, 2010 |
Chandra Shekhar Mishra and others Vs. Shambhu Sharan
|
July 19, 2010 |
CHANDRA YADAV Vs. STATE OF U P
|
March 18, 2010 |
Chandrapal Singh & Anr. Vs. Board of Revenue & Ors.
|
April 28, 2010 |
CHANDRASHEKHAR Vs. RAJESH KUMAR
|
April 26, 2010 |
CHANDRAVEER Vs. STATE OF UP
|
July 13, 2010 |
Chandrawati Devi Vs. State of U.P.Through Its Secretary (Basic) Govt.of U.P., Lucknow and another
|
July 23, 2010 |
CHANKALI Vs. DOODH NATH MANI
|
October 4, 2010 |
CHASHMUDDIN Vs. STATE OF U.P. AND ORS.
|
September 27, 2010 |
CHATRAPATI SHAHUJI MAHARAJ UNIVERSITY Vs. SANDHYA
|
January 22, 2010 |
CHATTHU Vs. STATE OF U P
|
February 1, 2010 |
CHATURBHUJ DAS RAVINDRA NATH Vs. COMMISSIONER OF TRADE TAX
|
January 5, 2010 |
Chaudhary Mujibul Hasan Vs. District Judge, Bahraich and others
|
February 26, 2010 |
CHAYA VERMA Vs. STATE OF UP
|
January 27, 2010 |
Chela Prasad Vs. State of U.P.through Principal Secretary, Home and another
|
February 15, 2010 |
CHET RAM S/O LATE PALEY Vs. DY. DIRECTOR CONSOLIDATION, BALRAMPUR
|
April 22, 2010 |
Chhabi Raj Ram Vs. State of U.P.
|
October 20, 2010 |
CHHANGOO S/O RONDHA AND ORS. Vs. CIVIL JUDGE (J.D.) SOUTH COURT NO. 24 AND ORS.
|
November 29, 2010 |
CHHANGOR YADAV Vs. ASSISTANT DIRECTOR OF EDUCATION BASIC VII REGION GORAKHPUR
|
July 8, 2010 |
CHHATRA PAL Vs. STATE OF U P
|
May 17, 2010 |
CHHEDAN LAL Vs. ADDITIONAL DISTRICT JUDGE
|
April 19, 2010 |
Chhedi Singh Vs. Deputy Director of Consolidation, Banda and others
|
August 27, 2010 |
CHHIDDA AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 18, 2010 |
CHHOTE LAL Vs. STATE OF U.P. AND ORS.
|
March 26, 2010 |
Chhote S/o Badri Vs. State of U.P.
|
August 6, 2010 |
CHHOTEY Vs. STATE OF UP
|
August 4, 2010 |
CHHOTEY LAL Vs. ASSTT. DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
|
March 30, 2010 |
CHHOTEY LAL RAJENDRA KUMAR JAIN Vs. NAGAR PALIKA PARISHAD BARUA SAGAR DISTRICT JHANSI
|
April 27, 2010 |
CHHUNNU @ CHHIDDA Vs. STATE OF U P
|
November 16, 2010 |
Chiddu @ Wahid Khan and others Vs. State of U.P.and another
|
September 17, 2010 |
CHIEF ENGINEER MADHYA GANGA U P IRRIGATION DEPARTMENT Vs. JAIN CONSTRUCTION CO ENGINEERS AND CONTRACTOR
|
November 26, 2010 |
CHIEF PROJECT MANAGER Vs. AWADH TRANSFORMERS PVT LTD
|
November 8, 2010 |
CHIKHUR & ORS. Vs. BOARD OF REVENUE & ORS.
|
March 31, 2010 |
CHINI MILL KARMCHARI SANGH Vs. STATE OF U P
|
April 1, 2010 |
CHINTA MANI Vs. STATE OF U P
|
July 5, 2010 |
Chintamani and another Vs. State of U.P. and another
|
May 14, 2010 |
CHINTAMANI GHOSH Vs. STATE OF UP
|
August 23, 2010 |
Chintamani Singh Vs. State of U.P.
|
November 10, 2010 |
CHITRA DEGREE COLLEGE AND ANR. Vs. N.C.T.E. AND ANR.
|
November 11, 2010 |
CHITRA GUPTA TRADING Vs. UP PUBLIC WORKS DEPT
|
April 27, 2010 |
Chitrakoot Dham Mandal, Jal Sansthan & Anr. Vs. Presiding Officer, Labour Court (I), U. P., Kanpur & Ors.
|
January 6, 2010 |
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LTD Vs. ARCHANA SINGH
|
December 14, 2010 |
CHRIST CHURCH COLLEGE THROUGH ITS PRINCIPAL DR. PARVEZ E. DEEN, THE MALL Vs. STATE OF U.P. AND ORS.
|
July 26, 2010 |
CIT Vs. KRISHI UTPADAN MANDI SAMITI
|
December 2, 2010 |
CIT Vs. PADMANI G. THADANI
|
January 5, 2010 |
CITY MONTESSORI SCHOOL THRU. FOUNDER MANAGER JAGDISH GANDHI Vs. STATE OF U.P. THRU. SECRETARY URBAN PLANNING AND DEVELOPMENT
|
March 23, 2010 |
CIVIL POLICE, VIKAS KUMAR Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
CMTHS ,SCHOOL KHUSHHAL Vs. STATE OF UP
|
December 9, 2010 |
COLLECTOR VARANASI Vs. SHIV NARAIN
|
August 13, 2010 |
COMMERCIAL AUTO SALES P LTD Vs. AUTO SALES PROPERTIES
|
December 15, 2010 |
COMMISSIONER OF C. EX Vs. KITPLY INDUSTRIES LTD
|
February 2, 2010 |
COMMISSIONER OF C. EX. Vs. ASHOKA METAL DECOR (P) LTD.
|
April 27, 2010 |
COMMISSIONER OF C. EX., MEERUT-I Vs. R.A. CASTINGS PVT. LTD.
|
September 9, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. PARMARTH IRON PVT LTD
|
November 29, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL INDUSTRIES OF HINDUSTAN
|
July 26, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. SU BEVERAGES (P.) LTD.
|
December 13, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. AUTO WORLD
|
January 5, 2010 |
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. SHAMLI STEELS (P) LTD
|
February 24, 2010 |
COMMISSIONER OF CUS. AND C. EX Vs. RANA SUGAR LTD
|
March 29, 2010 |
COMMISSIONER OF CUSTOMS Vs. RAJESH KUMAR SONI
|
February 4, 2010 |
COMMISSIONER OF CUSTOMS Vs. BALWINDER SINGH AND ANR.
|
May 17, 2010 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE KANPUR Vs. STANDARD SULPHONATORS P LTD
|
October 19, 2010 |
COMMISSIONER OF CUSTOMS C.G.O. Vs. NAILESH SHAH KARTA
|
October 7, 2010 |
COMMISSIONER OF CUSTOMS C.G.O. Vs. SONAM INTERNATIONAL SHOP NO. 9
|
October 7, 2010 |
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA SAVINGS CORPORATION LTD.
|
September 21, 2010 |
COMMISSIONER OF INCOME TAX Vs. K.P. SOLVEX LTD.
|
February 3, 2010 |
COMMISSIONER OF INCOME TAX Vs. MODI XEROX LTD.
|
February 25, 2010 |
COMMISSIONER OF INCOME TAX Vs. MODI XEROX LTD.
|
April 15, 2010 |
COMMISSIONER OF INCOME TAX Vs. U.P. RAJYA SAHKARI EVAM BHOOMI VIKAS BANK LTD
|
April 26, 2010 |
COMMISSIONER OF INCOME TAX Vs. GOEL LOTTERY CENTRE
|
January 5, 2010 |
COMMISSIONER OF INCOME TAX Vs. ARIF INDUSTRIES LTD
|
March 12, 2010 |
COMMISSIONER OF INCOME TAX Vs. SWAPNA ROY
|
May 24, 2010 |
COMMISSIONER OF INCOME TAX Vs. KIRAN GARG, MRS. (DR.)
|
March 31, 2010 |
Commissioner of Income Tax Vs. Kishori Kripa, Purna Shahar, Vrindaban, Mathura
|
January 6, 2010 |
COMMISSIONER OF INCOME TAX Vs. P. GLASS WORKS
|
October 21, 2010 |
COMMISSIONER OF INCOME TAX Vs. GOEL BUILDERS
|
May 24, 2010 |
COMMISSIONER OF INCOME TAX Vs. U.P. RAJYA SAHKARI EVAM BHOOMI VIKAS BANK LTD.
|
February 8, 2010 |
COMMISSIONER OF INCOME TAX Vs. U.P. UPBHOKTA SAHKARI SANGH LTD.
|
February 8, 2010 |
COMMISSIONER OF INCOME TAX Vs. DEEPAK M. KOTHARI
|
February 8, 2010 |
COMMISSIONER OF INCOME TAX Vs. MANAV VIKAS AVAM SEWA SANSTHAN
|
February 24, 2010 |
COMMISSIONER OF INCOME TAX Vs. PRADESHIYA INDUSTRIAL & INVESTMENT CORPN. OF
|
March 9, 2010 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GOEL
|
March 30, 2010 |
COMMISSIONER OF INCOME TAX AND DY. COMMISSIONER, INCOME TAX Vs. INDIA POLYFIBERS LIMITED
|
April 29, 2010 |
COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. SHIV PRASAD
|
January 6, 2010 |
Commissioner of Income Tax, Meerut Vs. Mool Chand Sharbati Devi Hospital Trust, Meerut.
|
February 4, 2010 |
COMMISSIONER OF INCOME TAX-I Vs. GYAN SECURITY PRESS (P) LTD.
|
April 27, 2010 |
Commissioner of Income Tax-I, Lucknow Vs. U.S.Srivastava Educational Memorial Society
|
March 12, 2010 |
COMMISSIONER OF INCOME TAX-II Vs. SRI RAKESH SURI
|
May 13, 2010 |
Commissioner of Income-tax Vs. Muzaffar Nagar Kshetriya Gramin Bank Ltd., Muzaffar Nagar.
|
January 6, 2010 |
Commissioner of Income-tax, Muzaffar nagar & Anr. Vs. Sikka Papers Pvt.Ltd.
|
March 22, 2010 |
Commissioner of Income-tax, Varanasi and Anr. Vs. Varanasi Auto Sales (P) Ltd., Alaipur, Varanasi
|
January 6, 2010 |
Commissioner of Income-tax-I, Lucknow Vs. Bora Polyclinic Pvt.Ltd., Lucknow.
|
July 5, 2010 |
Commissioner of Income-tax-II, Lucknow Vs. Rajeev Sharma
|
May 24, 2010 |
COMMISSIONER OF TRADE TAX Vs. ALLAHABAD SAHKARI MILL BOARD LTD.
|
March 31, 2010 |
COMMISSIONER OF WEALTH TAX Vs. N.L. BHARGAVA
|
December 23, 2010 |
COMMISSIONER TRADE TAX Vs. SHRI MAHAVEER ROLLING MILLS (P) LTD.
|
May 11, 2010 |
COMMISSIONER, COMMERCIAL TAX Vs. PRAMOD SINGH
|
August 6, 2010 |
COMMISSIONER, TRADE TAX Vs. KAPIL VASTU ENT. NIRMATA KALYAN SAMITI
|
May 17, 2010 |
COMMISSIONER, TRADE TAX, U. P., LUCKNOW Vs. ARISTO PRINTERS PVT. LTD.
|
December 8, 2010 |
COMMISSIONER, TRADE TAX, U.P., LUCKNOW Vs. ADVANCE SPECTRA TEC (P) LTD.
|
July 2, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
September 1, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
|
November 15, 2010 |
Committee of Management Vs. State of U.P. and others
|
May 11, 2010 |
COMMITTEE OF MANAGEMENT Vs. SHOAIB AKHTAR
|
October 27, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
October 5, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
|
August 31, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
November 25, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
November 9, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
|
July 5, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
|
July 21, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
|
May 12, 2010 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UP
|
April 28, 2010 |
COMMITTEE OF MANAGEMENT Vs. U P SUNNI CENTRAL
|
January 18, 2010 |
COMMITTEE OF MANAGEMENT ACHARYA RAGHUBIR INTER COLLEGE Vs. STATE OF U P
|
November 11, 2010 |
COMMITTEE OF MANAGEMENT ADARSH BHARTI INTER COLLEGE KALWA ALIGARH Vs. STATE OF UP
|
March 23, 2010 |
COMMITTEE OF MANAGEMENT AJUMAN MADARSA ARABIA KHAIRUL Vs. STATE OF U P
|
October 4, 2010 |
COMMITTEE OF MANAGEMENT ANJUMAN MADASARA ZEENATUL ISLAM Vs. STATE OF U P
|
April 27, 2010 |
COMMITTEE OF MANAGEMENT ARYA KANYA INTER COLLEGE Vs. RAMA RATHI
|
November 12, 2010 |
COMMITTEE OF MANAGEMENT ARYA KANYA PATHSHALA INTER COLLEGE Vs. STATE OF U P
|
December 6, 2010 |
COMMITTEE OF MANAGEMENT ASHA DEGREE COLLEGE DHIRJIJOT SIKHADI GHAZIPUR Vs. VICE CHANCELLOR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR
|
March 16, 2010 |
COMMITTEE OF MANAGEMENT B R D POST GRADUATE COLLEGE DEORIA Vs. STATE OF U P
|
March 11, 2010 |
COMMITTEE OF MANAGEMENT DAU DAYAL MAHILA P.G. COLLEGE AND USHA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 6, 2010 |
COMMITTEE OF MANAGEMENT DAYA NAND UCHATTAR MADHYAMIK VID KHEWASIPUR Vs. STATE OF UP
|
August 5, 2010 |
COMMITTEE OF MANAGEMENT DULARI DEVI Vs. SHIV SHANKAR VERMA
|
September 22, 2010 |
COMMITTEE OF MANAGEMENT DURGA SHIKSHA SAMITI Vs. STATE OF UP
|
August 19, 2010 |
COMMITTEE OF MANAGEMENT GOPAL BALAK JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
March 17, 2010 |
COMMITTEE OF MANAGEMENT HINDU INTER COLLEGE MUGRA JAUNPUR Vs. STATE OF U P
|
February 22, 2010 |
COMMITTEE OF MANAGEMENT IMAMUL MADARIS INTER COLLEGE Vs. STATE OF U P
|
January 13, 2010 |
COMMITTEE OF MANAGEMENT IMAMUL MADARIS INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION
|
January 13, 2010 |
COMMITTEE OF MANAGEMENT INTER COLLEGE KUSHMILIYA DISTRICT JALAUN Vs. STATE OF UP
|
March 26, 2010 |
COMMITTEE OF MANAGEMENT JANTA ADARSH INTER COLLEGE Vs. STATE OF U P
|
February 1, 2010 |
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF UP
|
September 20, 2010 |
COMMITTEE OF MANAGEMENT KALYANKARI JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
September 9, 2010 |
COMMITTEE OF MANAGEMENT KARM KSHETRA INTER COLLEGE Vs. STATE OF U P
|
January 21, 2010 |
COMMITTEE OF MANAGEMENT KESHAV NATH JR HIGH SCHOOL Vs. ASSISTANT REGISTRAR FIRM SOCIETES
|
January 12, 2010 |
COMMITTEE OF MANAGEMENT KISAN LAGHU MADHYAMIK VIDYALAYA DEORIA Vs. B S A DEORIA
|
July 5, 2010 |
COMMITTEE OF MANAGEMENT KRISHAK INTER COLLEGE Vs. STATE OF U P
|
March 15, 2010 |
Committee of Management Maharashi Ravidas Inter College, Sitapur and another Vs. State of U.P. and others
|
May 26, 2010 |
Committee of Management of Cutting Memorial Inter College, Varanasi Through Its Manager and Another Vs. State of U.P.Through Principal Secretary (Secondary Education), U.P.Shasan, Lucknow and Others
|
October 5, 2010 |
Committee of Management of Kisan Laghu Madhyamik Vidyalaya, Mathauli Bazar, Deoria through its Manager Vs. Basic Shiksha Adhikari, Deoria and others
|
July 5, 2010 |
COMMITTEE OF MANAGEMENT OF THE HAJARI LAL INTER COLLEGE Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY EDUCATION GOVT.
|
July 23, 2010 |
COMMITTEE OF MANAGEMENT OF V V INTER COLLEGE Vs. STATE OF U P
|
February 8, 2010 |
COMMITTEE OF MANAGEMENT S D GIRLS INTER COLLEGE SAHARANPUR Vs. STATE OF U P
|
April 29, 2010 |
COMMITTEE OF MANAGEMENT SAMAJWADI INTER COLLEGE GABHIRAM Vs. STATE OF UP
|
April 2, 2010 |
COMMITTEE OF MANAGEMENT SHIKSHA SAMITI GOPALPUR Vs. STATE OF U P
|
December 7, 2010 |
COMMITTEE OF MANAGEMENT SHRI SHIV INTER COLLEGE THRU MANAGER & ANOTHER Vs. UMA SHANKAR MISRA & OTHERS
|
July 28, 2010 |
COMMITTEE OF MANAGEMENT SHRI SHOBHA RAM SHARMA INTER COLLEGE Vs. INDRA DATTA SHARMA
|
August 10, 2010 |
COMMITTEE OF MANAGEMENT SRI KRISHNA CHAITANAYA INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
September 15, 2010 |
COMMITTEE OF MANAGEMENT SRI SWAMI SHIVANAND SARASWATI HIGHER SECONDARY SCHOOL Vs. STATE OF U P
|
May 19, 2010 |
COMMITTEE OF MANAGEMENT SUKH NANDAN PRASAD PANDEY Vs. SHYAM PRATAP SINGH AND ANR.
|
July 22, 2010 |
COMMITTEE OF MANAGEMENT THROUGH ITS MUNTAZIM MUTWALLI Vs. STATE OF UP
|
March 11, 2010 |
COMMITTEE OF MANAGEMENT TOWN INTER COLLEGE MOHAMADABAD Vs. STATE OF U P
|
February 5, 2010 |
COMMITTEE OF MANAGEMENT, ADARSH KANYA JUNIOR HIGH SCHOOL AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
Committee of Management, Adarsh Shishu Sadan and others Vs. State of U.P.and others
|
August 31, 2010 |
Committee of Management, Anjuman Madarsa Arabia Khairul Madaris & Ors Vs. State of U.P. & Ors
|
October 4, 2010 |
COMMITTEE OF MANAGEMENT, ARYA MADHYAMIK VIDYALAYA AND ANR Vs. STATE OF U P AND ORS
|
November 10, 2010 |
COMMITTEE OF MANAGEMENT, ARYA MADHYAMIK VIDYALAYA AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 11, 2010 |
Committee of Management, Azad Memorial Inter College and Another Vs. State of U.P. and Others
|
November 9, 2010 |
Committee of Management, Daya Nand Uchattar Madhyamik Vidyalaya, Thaur Khewasipur, Jaunpur & Anr. Vs. State of U.P.&Ors
|
July 12, 2010 |
Committee of Management, Dharma Samaj Society, Inter College and Sanskrit Pathshala, Aligarh and Another Vs. State of U.P. and Others
|
July 5, 2010 |
COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 15, 2010 |
COMMITTEE OF MANAGEMENT, KISHAN LAL RAM KUMAR HIGHER SECONDARY SCHOOL AND ANR. Vs. STATE OF U.P. AND ORS.
|
April 9, 2010 |
COMMITTEE OF MANAGEMENT, KISHAN SAHAI GOKUL CHAND INTER COLLEGE AND ORS. AND CHANDRA BHAN SHARMA Vs. STATE OF U.P. AND ORS.
|
August 11, 2010 |
Committee of Management, KM.Udyan Balika Inter College, Kanpur and Another Vs. State of U.P. and Others
|
October 25, 2010 |
Committee of Management, Kooba Past Graduate College, Dariyapur Newada Azamgarh and Another Vs. State of U.P. and Others
|
January 19, 2010 |
Committee of Management, Murtaza Hussain Memorial Higher Secondary School, Gorakhpur and another Vs. Shoaib Akhtar and others
|
October 26, 2010 |
Committee of Management, Shri Ram Janki Inter College, Jaunpur and another Vs. State of U.P.and others
|
September 23, 2010 |
COMMITTEE OF MANAGEMENT, SRI RAM JANKI INTER COLLEGE Vs. STATE OF U.P.
|
November 25, 2010 |
COMMITTEE OF MANAGEMENT, WESLEY INTER COLLEGE, AZAMGARH THROUGH ITS MANAGER MR. E.G. TIMOTHI Vs. DIRECTOR OF EDUCATION (SECONDARY) AND ORS.
|
July 22, 2010 |
Committee of Managements Duja Devi Mahavidyalaya Vs. State of U.P. and others
|
May 28, 2010 |
CONSTABLE 1068, A.P. VINAY KUMAR Vs. STATE OF U.P. AND ANR.
|
August 28, 2010 |
CONSTABLE C P 541 DAYA SHANKER TIWARI Vs. STATE OF U P
|
October 26, 2010 |
Constable Chandra Bhan Singh (859850067) Vs. Union of India and others
|
February 24, 2010 |
CONSTABLE CP 201 VINOD KUMAR Vs. STATE OF U.P.
|
August 18, 2010 |
CONSTABLE DEVENDRA BAHADUR SINGH Vs. STATE OF U.P. THROUGH PRIN. SECY., HOME DEPTT. AND ORS.
|
July 15, 2010 |
CONSTABLE EX-174 T.P. ANAND KISHORE Vs. STATE OF U P
|
September 21, 2010 |
CONSTABLE NAND KISHORE SHUKLA Vs. UNION OF INDIA (UOI) AND ANR.
|
October 29, 2010 |
CONTROLLAR OF ESTATE Vs. N.C. BHARGAVA
|
December 23, 2010 |
COOK R.N. BHAGAT C.R.P.F. Vs. INSPECTOR GENERAL OF POLICE C.R.P.F.
|
November 19, 2010 |
COSMOPOLITAN CLUB Vs. VINAYAK KRIPA INFRAMART COMPANY P LTD
|
May 12, 2010 |
D B S BANK LIMITED Vs. ALPS INDUSTRIES LIMITED
|
March 10, 2010 |
D P R FOODS PVT LTD Vs. STATE OF U P
|
March 11, 2010 |
D.B. KAUSER Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.
|
October 11, 2010 |
D.J. COLLEGE OF DEN. SCI. AND RESEARCH THR. PRIN. Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
D.M. AND ANR. Vs. SEWA RAM
|
December 9, 2010 |
D.S.M.AGRO PRODUCTS LTD. Vs. DY LABOUR COMMISSIONER AND ORS.
|
November 19, 2010 |
DAHARI LAL Vs. DY DIRECTOR OF CONSOLIDATION
|
July 7, 2010 |
DAL SINGAR Vs. STATE OF U.P. AND ORS.
|
August 12, 2010 |
DALMIR SHAH Vs. DEPUTY OF CONSOLIDATION
|
December 23, 2010 |
DAMODAR DAS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 5, JHANSI AND ANOTHER
|
September 8, 2010 |
DAMODAR PRASAD PANDEY Vs. COMMITTEE OF MANAGEMENT SEWASHRAM UCCHATAR MADHYAMIK VIDYALAYA AND ORS.
|
October 1, 2010 |
DAN BAHADUR PATHAK Vs. STATE OF UTTAR PRADESH AND ORS.
|
July 20, 2010 |
Danish Vs. State of U.P.
|
December 6, 2010 |
DAS COLD STORAGE Vs. ASSTT. CIT (OSD) & ORS.
|
April 1, 2010 |
DASA MANAGEMENT Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
September 29, 2010 |
DASHRATH PRASAD Vs. U.P. JAL NIGAM THR. ITS CHAIRMAN
|
August 6, 2010 |
DASHRATH SINGH Vs. DISTRICT DEVELOPMENT OFFICER AND ORS.
|
November 18, 2010 |
DATA RAM VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 15, 2010 |
DATTA RAM AND ANOTHER Vs. IIIRD A.D.J.,
|
August 26, 2010 |
DAU DAYAL Vs. STATE OF UP
|
April 22, 2010 |
DAU DAYAL MAHILA (P.G.) COLLEGE Vs. ROHIT NANDAN, I.A.S. (PRINCIPAL SECRETARY, BSCI EDUCATION)
|
March 19, 2010 |
DAU DAYAL MAHILA (P.G.) COLLEGE Vs. ROHIT NANDAN, I.A.S., PRINCIPAL SECRETARY, BSCI EDUCATION
|
July 30, 2010 |
DAUD AHMAD Vs. STATE OF U P
|
December 23, 2010 |
DAUJI PRASAD ALIAS DAYU DAYAL Vs. STATE OF UP
|
May 11, 2010 |
DAVENDRA SINGH AND ORS. Vs. STATE OF U.P. THRU. P.S. HOME DEPT. AND ORS.
|
April 22, 2010 |
DAYA KANSAL Vs. STATE OF UP
|
August 5, 2010 |
Daya Ram and others Vs. State of U.P. and another
|
September 1, 2010 |
DAYA RAM SHARMA Vs. STATE OF UP
|
July 20, 2010 |
DAYA SHANKAR MISHRA Vs. STATE OF UP
|
April 8, 2010 |
DAYA SHANKAR MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 31, 2010 |
DAYA SHANKAR PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
DAYA SHANKAR TIWARI Vs. STATE OF U P
|
October 26, 2010 |
Daya Shanker Tiwari Vs. D.D.C.
|
September 7, 2010 |
DAYANAND CHAKRAWARTY Vs. STATE OF UP
|
July 29, 2010 |
DAYANAND PANT AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
|
November 19, 2010 |
DEEN DAYAL BERNWAL Vs. STATE OF U.P. AND ORS.
|
July 21, 2010 |
DEENA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 21, 2010 |
DEENA NATH Vs. REGIONAL CONCILIATION OFFICER LABOUR DEPARTMENT
|
May 27, 2010 |
DEENA NATH UPADHYAY Vs. PRESCRIBED AUTHORITY
|
September 14, 2010 |
DEEP NARAIN Vs. STATE OF UP
|
August 31, 2010 |
Deep Narain Singh and others Vs. Avadhraji and others
|
January 13, 2010 |
DEEP NARAYAN Vs. STATE OF U.P. AND ORS.
|
July 9, 2010 |
DEEPAK Vs. ADDL. COMMISSIONER (ADMN.), GORAKHPUR & ORS.
|
February 23, 2010 |
DEEPAK ALIAS PAPPU YADAV Vs. STATE OF U P
|
January 8, 2010 |
Deepak alias Sunny Vs. State of U.P.
|
March 10, 2010 |
DEEPAK AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 3, 2010 |
DEEPAK BALIYAN Vs. STATE OF U.P. AND ORS.
|
July 16, 2010 |
DEEPAK BHATIYA Vs. STATE OF UP
|
July 15, 2010 |
DEEPAK BHATNAGAR Vs. DISTRICT JUDGE AND ORS.
|
October 27, 2010 |
DEEPAK KUMAR Vs. STATE OF U.P. AND OTHERS
|
July 1, 2010 |
DEEPAK KUMAR AND ANR. Vs. STATE OF U.P. THROUGH ITS. SECY. LOK NIRMAN VIBHAG
|
July 22, 2010 |
Deepak Kumar Gajwani Vs. Seema Gajwani
|
April 13, 2010 |
DEEPATI Vs. STATE OF U P
|
January 25, 2010 |
DEEPMALA SHARMA Vs. STATE OF U.P.
|
December 16, 2010 |
DEEPTIMAN LOGISTICS PVT LTD Vs. UNION OF INDIA
|
April 12, 2010 |
Delhi Auto and General Finance Pvt.Ltd.and Another Vs. State of U.P.and Others
|
August 11, 2010 |
Dena Bank, Mumbai Thru Chairman & Anr. Vs. Govind lal Arora S/O Late Bankey lal Arora & Ors.
|
September 9, 2010 |
Deo Singh and others Vs. State of U.P. and another
|
September 24, 2010 |
DEOKI VERMA Vs. STATE OF U P
|
May 14, 2010 |
DEOKI VERMA Vs. STATE OF U P
|
July 28, 2010 |
DEORAJ SINGH Vs. STATE OF U P
|
January 7, 2010 |
DESH RAJ Vs. STATE OF U P
|
February 15, 2010 |
DEV ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
|
October 22, 2010 |
DEV KUMAR Vs. RAKESH KUMAR AND ANOTHER
|
March 19, 2010 |
Dev Narayan Maurya Vs. State of U.P.through Secretary Revenue
|
June 3, 2010 |
DEV NATH YADAV Vs. STATE OF U P
|
July 30, 2010 |
DEVA BRICK FIELD Vs. COMMISSIONER, TRADE TAX, UTTAR PRADESH, LUCKNOW
|
January 13, 2010 |
DEVA NAND YADAV Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
DEVAKI NANDAN Vs. STATE OF U.P. AND ORS.
|
September 27, 2010 |
Devasthan Gram Sunni Pargana Balamau Teh.Sandila Vs. Nayalaya Upper Satra Nyayadhish/F.T.C.No.1 Hardoi and others
|
November 1, 2010 |
DEVBRAT MISHRA Vs. KESHWA NAND SHUKLA AND ORS.
|
March 12, 2010 |
DEVENDER Vs. UNION OF INDIA (UOI) THRU. SECY. MIN. OF DEFENCE AND ORS.
|
January 27, 2010 |
DEVENDRA BAHADUR SINGH Vs. STATE OF U P
|
July 15, 2010 |
DEVENDRA KUMAR AGARWAL Vs. C.C. REVENUE AUTHORITY U.P. ALLD AND OTHERS
|
March 26, 2010 |
DEVENDRA KUMAR JAISAWAL Vs. STATE OF U.P.
|
July 27, 2010 |
DEVENDRA KUMAR KESHARWANI Vs. STATE BANK OF INDIA AND 2 ORS.
|
April 23, 2010 |
DEVENDRA NATH TIWARI Vs. STATE OF U P
|
July 21, 2010 |
DEVENDRA PRATAP SINGH Vs. STATE OF U P
|
September 8, 2010 |
DEVENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
DEVENDRA SINGH Vs. STATE OF UP
|
May 25, 2010 |
Devendra Singh and others Vs. State of U.P. and another
|
September 6, 2010 |
Devi Dayal (Deceased) By Lrs. Vs. State of U.P.and others
|
October 5, 2010 |
DEVI DAYAL ALUMINIUM INDUSTRIES PVT LTD Vs. STATE OF U P
|
January 13, 2010 |
DEVI SARAN MISHRA Vs. UNION OF INDIA
|
February 25, 2010 |
DHAMPUR SUGAR MILLS LTD DHAMPUR BIJNOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX NAJIBABAD
|
September 9, 2010 |
DHANANJAY SINGH Vs. STATE OF U P
|
April 26, 2010 |
DHANVEER Vs. STATE OF UP
|
September 7, 2010 |
Dhanwant Singh Vs. Addl.Commissioner (Judicial), Moradabad Division, Moradabad and others
|
October 22, 2010 |
DHANWANT SINGH Vs. ADDL. COMMISSIONER (JUDICIAL), MORADABAD DIVISION, MORADABAD AND OTHERS
|
September 22, 2010 |
DHARAM CHAND PANDEY Vs. DISTRICT JUDGE FAIZABAD
|
February 16, 2010 |
Dharam Pal Singh Vs. State of U.P. & Ors.
|
March 8, 2010 |
Dharam Singh and another Vs. State of U.P. and others
|
January 8, 2010 |
DHARAM VEER INSTITUTE OF EDUCATION AND TECHNOLOGY NOORPUR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 14, 2010 |
DHARAM YADAV ALIAS D.P. YADAV Vs. DHARMENDRA YADAV AND ORS.
|
December 10, 2010 |
DHARAMPAL Vs. SHRI RAJIV ASTHANA, D.F.O. SOCIAL FORESTRY DIVISION
|
February 5, 2010 |
DHARMA RICE MILL Vs. STATE OF U P
|
April 13, 2010 |
DHARMADA COMMITTEE BHAGWATIGANJ BALRAMPUR Vs. SANJAI TRIPATHI S/O LATE THAKUR PRASAD
|
August 31, 2010 |
DHARMBIR Vs. STATE OF UP
|
August 9, 2010 |
DHARMENDRA Vs. STATE OF UP
|
August 6, 2010 |
DHARMENDRA Vs. STATE OF UTTAR PRADESH
|
September 23, 2010 |
DHARMENDRA Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
DHARMENDRA KUMAR Vs. STATE OF U P
|
December 2, 2010 |
DHARMENDRA KUMAR Vs. STATE OF U.P.
|
February 3, 2010 |
DHARMENDRA KUMAR YADAV Vs. MANAGER COMMERCIAL AUTO SALES P LTD
|
December 6, 2010 |
DHARMENDRA RAJPUT Vs. STATE OF U.P.
|
October 8, 2010 |
DHARMENDRA SINGH Vs. SANT SARAN GUPTA
|
August 26, 2010 |
Dharmendra Singh and others Vs. State of U.P.and another
|
August 26, 2010 |
DHEEERAJ KATARIA Vs. UNION OF INDIA
|
August 12, 2010 |
Dheemant Singh Vs. State of U.P.
|
January 21, 2010 |
DHEER SINGH Vs. UNION OF INDIA
|
October 4, 2010 |
DHEERAJ KATARIYA Vs. STATE OF U P
|
October 12, 2010 |
DHEERAJ KUMAR SHARMA Vs. CENTRAL BANK OF INDIA AND ORS.
|
January 7, 2010 |
Dhiraj Kumar Gupta Vs. State of U.P. and others
|
May 13, 2010 |
DHIRAJ KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
|
June 9, 2010 |
DHIRENDRA GUPTA Vs. STATE OF U P
|
October 22, 2010 |
DHOOP NATH PANDEY Vs. STATE
|
February 19, 2010 |
DHROBO JYOTI CHATTERJEE Vs. STATE OF U P
|
January 28, 2010 |
Dhrubo Jyoti Chatterjee Vs. State of U.P. and Others
|
January 28, 2010 |
DHRUV SINGH YADAV Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
September 21, 2010 |
DIGVIJAI SINGH Vs. DIRECTOR OF EDUCATION
|
March 10, 2010 |
DILBAR HABIB SIDDIQUI Vs. STATE OF UP
|
May 10, 2010 |
DILDAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
DILDAR HUSAIN AND Vs. STATE OF U.P.
|
July 15, 2010 |
DILEEP KUMAR SRIVASTAVA Vs. STATE OF U P
|
July 13, 2010 |
DILEEP SINGH Vs. STATE OF U.P.
|
October 26, 2010 |
DILIP KUMAR Vs. STATE OF U P
|
February 19, 2010 |
DILIP KUMAR GUPTA Vs. STATE OF UP
|
April 22, 2010 |
DILIP KUMAR GUPTA AND ANOTHER Vs. ABHIJEET GUPTA AND OTHERS
|
April 29, 2010 |
DILIP KUMAR JAIN Vs. STATE OF U P
|
October 5, 2010 |
DIN DAYAL ALIAS DEENA Vs. STATE OF U P
|
March 19, 2010 |
DINA NATH Vs. STATE OF U P
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April 13, 2010 |
DINA NATH TIWARI Vs. STATE OF U.P. AND ORS.
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December 1, 2010 |
DINESH Vs. ADDITIONAL COMMISSIONER AGRA
|
July 29, 2010 |
DINESH Vs. STATE OF U.P.
|
July 23, 2010 |
DINESH CHAND PANDEY Vs. NARAIN PATHAK
|
November 25, 2010 |
DINESH CHANDRA GUPTA Vs. STATE OF U P
|
January 11, 2010 |
DINESH CHANDRA PACHAURI Vs. STATE OF U P
|
August 28, 2010 |
DINESH GOYAL Vs. CHIMAN LAL AGARWAL
|
July 19, 2010 |
DINESH KUMAR Vs. DY INSPECTOR GENERAL OF POLICE
|
August 25, 2010 |
DINESH KUMAR Vs. STATE OF U.P. AND ORS.
|
November 18, 2010 |
DINESH KUMAR Vs. STATE BANK OF INDIA
|
October 26, 2010 |
DINESH KUMAR ARYA Vs. STATE OF U.P.
|
May 25, 2010 |
DINESH KUMAR ATRI Vs. UNION OF INDIA (UOI) AND ORS.
|
September 13, 2010 |
DINESH KUMAR RAI Vs. STATE OF U P
|
March 29, 2010 |
Dinesh Kumar Rai Vs. State of U.P.
|
February 16, 2010 |
Dinesh Kumar Rawat and others Vs. State of U.P. and another
|
September 23, 2010 |
DINESH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
October 1, 2010 |
DINESH KUMAR SONI Vs. STATE OF UP
|
August 5, 2010 |
Dinesh Kumar Verma Vs. State of U.P.through Principal Secretary, Ministry Of Education, Govt.of U.P., Lucknow and others
|
November 24, 2010 |
DINESH PRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
January 29, 2010 |
Dinesh Pratap Singh Vs. State of U.P. and others
|
February 11, 2010 |
DINESH SINGH Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
DIPTI SINGH Vs. STATE OF U.P.
|
March 9, 2010 |
DIPTI SINGH Vs. STATE OF U P
|
March 3, 2010 |
DIRECTOR GENERAL C R P F Vs. LALJI PANDEY
|
March 18, 2010 |
DIRECTOR INSTITUTE OF MENTAL HEALTH AND HOSPITAL AGRA Vs. SANTOSH KUMAR GAUTAM
|
April 13, 2010 |
DISTRICT BASIC EDUCATION OFFICER DISTRICT UNNAO Vs. MOHD NASEEM
|
October 1, 2010 |
DISTRICT BASIC EDUCATION OFICER DISTRICT MAU Vs. JAGDAMBA SINGH
|
July 27, 2010 |
DISTRICT MANAGER FOOD CORP OF INDIA Vs. SUDDHU
|
August 31, 2010 |
DISTT ADMINISTRATIVE COMMITTEE Vs. SECRETARY CUM G M
|
July 1, 2010 |
DIVESH KUMAR ALIAS DEEPU Vs. STATE OF U P
|
July 3, 2010 |
DIVISIONAL FOREST OFFICER FAIZABAD AND ORS. Vs. SMT. VIRJA DEVI AND 2 ORS.
|
January 29, 2010 |
DIWAKAR DAUHALIA Vs. GOPILAL YADAV AND ORS.
|
September 21, 2010 |
DIWAKAR SINGH Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE ALLAHABAD
|
February 24, 2010 |
DOODHI LAL SINGH AND ORS. Vs. THE STATE OF U.P AND ANR.
|
September 15, 2010 |
DR UMESH CHANDRA MAHESHWARI Vs. MATHURA VRINDAVAN DEVELOPMENT
|
April 27, 2010 |
DR. (KM.) MADHU TANDON, ADVOCATE AND ANOTHER Vs. ADDL. COMMISSIONER (ADMN.) AND OTHERS
|
March 25, 2010 |
DR. ALI AHMAD Vs. STATE OF U.P.
|
April 19, 2010 |
DR. ANIT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
DR. ARCHANA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 26, 2010 |
DR. ARUN KUMAR GUPTA AND OTHERS Vs. RAVI SHANKER MALVIYA AND OTHERS
|
January 8, 2010 |
DR. ASHOK KUMAR DWIVEDI Vs. STATE OF U.P. AND OTHERS
|
April 16, 2010 |
DR. MAHENDRA PAL S/O RAM SAHAI VERMA AND ANR. Vs. STATE OF U.P. THRU PRIN. SECY. MEDICAL AND ORS.
|
September 1, 2010 |
DR. MANOJ KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
|
September 28, 2010 |
DR. MOLAI JAIN Vs. STATE OF U.P. AND ORS.
|
September 6, 2010 |
DR. NARESH CHANDRA Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
DR. NIGAR SULTANA RIZVI Vs. STATE OF U.P.
|
October 19, 2010 |
DR. NUTAN THAKUR Vs. HONBLE SUPREME COURT OF INDIA THROUGH REGISTRAR GENERAL AND ORS.
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December 1, 2010 |
DR. PRABHAT KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
May 11, 2010 |
DR. RAJESH CHANDRA VERMA Vs. STATE OF U.P. AND ORS.
|
July 19, 2010 |
DR. RAKSHA GOSWAMI Vs. STATE OF U.P.
|
May 13, 2010 |
DR. RAM JI LAL VERMA Vs. STATE OF U.P. AND ORS.
|
July 7, 2010 |
DR. RAMA TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
January 13, 2010 |
DR. SHAILA GARG Vs. STATE OF U.P.
|
January 27, 2010 |
DR. SHWETA RAGHAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
DR. SMT. RANA NIGAM Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
DR. VISHNU DUTT SHARMA Vs. SHYAM LAL
|
April 26, 2010 |
DR. VISHWANATH MEHROTRA AND OTHERS Vs. HIGH COURT OF JUDICATURE AND OTHERS
|
August 3, 2010 |
DR. YOGENDRA PRATAP SINGH AND ORS. Vs. THE STATE OF U.P. THROUGH THE PRIN. SECY. HIGHER EDUCATION
|
November 8, 2010 |
DSC LIMITED Vs. STATE OF UP
|
October 12, 2010 |
DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER LABOUR COURT
|
November 24, 2010 |
DUNCAN INDUSTRIES LTD Vs. PRESIDING OFFICER
|
February 1, 2010 |
DURG PAL SINGH Vs. D I O S
|
April 8, 2010 |
DURGA DAS Vs. NAUBAT SINGH AND ORS.
|
August 2, 2010 |
DURGA PRASAD ASTHANA Vs. STATE OF U P
|
February 5, 2010 |
Durgesh Kumar Vs. State of U.P. and others
|
July 30, 2010 |
DURGESH KUMAR Vs. STATE OF U.P. AND ORS.
|
July 23, 2010 |
DWABA SHIKSHA S.U.M.V. SHANICHARA BAZAR, SANT K. NAGAR AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 23, 2010 |
DWARIKA BHUSHAN Vs. STATE OF U.P. AND ORS.
|
September 27, 2010 |
DWARIKA PRASAD Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
DWARIKA SINGH Vs. STATE OF UP
|
April 21, 2010 |
DWARIKESH SUGAR INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER (ASSESSMENT) TRADE TAX, NAJIBABAD AND OTHERS
|
August 27, 2010 |
DWARIKESH SUGAR INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT RAMPUR
|
March 30, 2010 |
DY. INSPECTOR GENERAL (ESTABLISHMENT) AND ANR. Vs. NARENDRA KUMAR PANDEY AND ORS.
|
July 19, 2010 |
EHTESHAM HUSSAIN Vs. ALLAHABAD BANK THRU CHAIRMAN CUM M.D. AND 2 ORS.
|
August 17, 2010 |
Ejaz and others Vs. State of U.P. and another
|
August 2, 2010 |
Ejaz Begam Vs. Farhat Khan
|
May 21, 2010 |
ENAAM Vs. STATE OF U P
|
November 12, 2010 |
EXECUTIVE EIGNEER III NIRMAN KHAND-III Vs. SMT. SUMAN SINGH AND ORS.
|
May 11, 2010 |
EXECUTIVE ENGINEER ELECTRICITY URBAN DISTRIBUTION DIVISION IIND Vs. ELECTRICITY OMBUDSMAN LUCKNOW
|
August 23, 2010 |
FAEEM ALIAS BHURA Vs. STATE OF U.P.
|
August 16, 2010 |
FAHEEM HAIDER Vs. STATE OF U P
|
October 29, 2010 |
FAISH AKHTAR Vs. STATE OF U.P. AND ORS.
|
August 6, 2010 |
FAIYAZ Vs. STATE OF U.P
|
November 18, 2010 |
Fakhruddin and others Vs. Addl.Commissioner (Judicial/First) Varanasi Division and others
|
October 25, 2010 |
FAKIR CHAND Vs. DINESH KUMAR
|
July 8, 2010 |
FARIDA Vs. STATE OF U P
|
January 8, 2010 |
Farsan and others Vs. State of U.P.
|
August 18, 2010 |
FASIH UDDIN AHMAD Vs. STATE OF UP
|
July 9, 2010 |
FATHER THOMAS Vs. STATE OF U P
|
December 22, 2010 |
FAUJDAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
December 8, 2010 |
FAUJDAR SINGH YADAV Vs. STATE OF U P AND ORS
|
August 12, 2010 |
Fazle Ali and Others Vs. IIIrd A.D.J. and others
|
February 25, 2010 |
FAZLURRAHMAN Vs. STATE OF U P
|
April 15, 2010 |
FERTILIZER CORPORATION OF INDIA LTD G UNIT Vs. AUTHORITY UNDER M W A C FOR W A L C
|
July 2, 2010 |
FIELD COUNCIL OF NORWEGIAN EVANGELICAL MISSION KARWI CHITRAKOOT Vs. STATE OF U P
|
February 22, 2010 |
FIRANGI PRASAD Vs. STATE OF U P
|
November 11, 2010 |
FIRASAT ALI Vs. STATE OF U P
|
November 16, 2010 |
FIROZ Vs. STATE OF U P
|
May 14, 2010 |
FIROZ Vs. D.D.C. AND OTHERS
|
January 28, 2010 |
FLEX INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
|
April 27, 2010 |
FLT LT H B MISHRA Vs. UNION OF INDIA
|
May 21, 2010 |
FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL
|
October 7, 2010 |
FOOD CORPORATION OF INDIA Vs. BIPIN KR
|
September 15, 2010 |
FRIENDS BUILDTECH AND DEVELOPERS P LTD Vs. STATE OF UP
|
May 28, 2010 |
FRIENDS TOUR AND TRAVELS Vs. CESTAT
|
February 22, 2010 |
G P SRIVASTAVA Vs. DISTRICT JUDGE ETAH
|
October 22, 2010 |
G. GANESHMAN MISHRA Vs. STATE OF UTTAR PRAESH AND ORS.
|
July 7, 2010 |
G.B.Pant University of Agriculture and Technology, Pant Nagar Vs. Sur Suti
|
December 2, 2010 |
G.Sagar Suri Vs. State of U.P.and Others
|
August 26, 2010 |
GAGAN HANDLOOM Vs. COMMISSIONER, COMMERCIAL TAX
|
December 16, 2010 |
GAJ RAJ SINGH SIWACH Vs. UNION OF INDIA
|
March 22, 2010 |
GAJ RAM SINGH Vs. STATE OF U.P. AND ORS.
|
November 8, 2010 |
GAJENDRA CHAUDHARI AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
GAJENDRA NATH PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 8, 2010 |
GAJENDRA PRASAD Vs. EXECUTIVE ENGINEER AND ORS.
|
July 2, 2010 |
Gajendra Singh Vs. State of U.P.
|
October 1, 2010 |
GAJENDRA SINGH Vs. S.P.S. CHAUHAN
|
October 1, 2010 |
GAJRAJ Vs. STATE OF UP
|
August 12, 2010 |
GALAXY INDO FAB LTD Vs. UNION OF INDIA
|
March 12, 2010 |
Gandhi Vidya Kendra Junior High School through its Manager and another Vs. Kishan Chand Sharma (Dead) and others
|
September 3, 2010 |
GANESH POLYTEX LTD Vs. UNION OF INDIA
|
September 27, 2010 |
GANESH PRASAD GUPTA Vs. SPECIAL JUDGE (E C ACT), LUCKNOW
|
April 1, 2010 |
GANESH PRASAD JAISWAL Vs. STATE OF U.P.
|
August 13, 2010 |
Ganesh Prasad Jaiswal Vs. State of U.P.and another
|
October 13, 2010 |
GANESHI LAL Vs. D D C AGRA
|
July 14, 2010 |
Ganga Devi Vs. Sampat Prasad and another
|
October 21, 2010 |
Ganga Prasad Vs. Deputy Director of Consolidation, Jaunpur and others
|
November 11, 2010 |
GANGA PRASAD Vs. DISTRICT JUDGE AND ORS.
|
September 27, 2010 |
GANGA PRASAD Vs. U.P. POWER CORPORATION LTD. AND ANR.
|
December 8, 2010 |
GANGA PRASAD AND ANR. Vs. VINOD KUMAR KEDIA
|
February 25, 2010 |
GANGA PRASAD PANDEY Vs. D.D.C. AND ORS.
|
September 13, 2010 |
GANGA RAM Vs. 1ST A.D.J. GONDA AND ORS.
|
February 17, 2010 |
GANGA RAM Vs. STATE OF U P
|
November 10, 2010 |
GANGA RAM KANAUJIA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS CIVIL SECTT
|
December 8, 2010 |
GANGA RAM PANDEY Vs. STATE OF U.P.
|
May 27, 2010 |
GANGA RAM SHARMA Vs. STATE OF U P
|
December 13, 2010 |
Ganga Sagar Vs. Deputy Director of Consolidation, Siddharth Nagar and another
|
November 30, 2010 |
GANGA SAHAI Vs. NATTHO MAL BANSAL
|
August 11, 2010 |
GANGA SINGH CHAUHAN AND DR. BRIJ MOHAN LAL GUPTA Vs. STATE OF U.P. AND ORS.
|
July 3, 2010 |
Gangajali Vs. Mahabal
|
May 20, 2010 |
Ganpat Singh Vs. A.D.C.
|
September 14, 2010 |
GAURAV BHATNAGAR Vs. STATE OF UP
|
July 27, 2010 |
Gaurav Kumar alias Pinta Vs. State of U.P.and another
|
October 22, 2010 |
GAURAV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
GAURAV MISHRA Vs. STATE OF U P
|
December 22, 2010 |
Gaurav Traders and another Vs. State of U.P. and others
|
May 27, 2010 |
GAURAV TRIPATHI Vs. STATE OF U P
|
May 21, 2010 |
GAURI SHANKAR GUPTA Vs. STATE OF UP
|
April 20, 2010 |
Gauri Shankar Gupta Vs. Shri Keshavji iGaudiya Math Dharmshala.Kanstela, Agra Road, Mathura,
|
October 19, 2010 |
Gauri Shankar Gupta and others Vs. State of U.P. and others
|
January 29, 2010 |
GAURI SHANKAR SARAOGI Vs. SHARDA PRASAD DWIVEDI
|
July 21, 2010 |
Gauri Shankar Shukla, General Secretary, Rajkiya Shikshak Sangh U.P.Lucknowh Camp Office G.I.C Jhansi and Others. Vs. State of U.P.Through Principal Secretary Education Govt.of U.P.Civil Secretariat, Lucknow and others
|
June 30, 2010 |
GAURI SHANKER Vs. IIIRD ADDL. DISTRICT JUDGE, BALLIA
|
May 7, 2010 |
GAURI SHANKER GUPTA Vs. STATE OF UP
|
January 29, 2010 |
GAURI SHANKER SHUKLA Vs. STATE OF U.P. AND ORS.
|
November 30, 2010 |
Gautam and others Vs. Dy.Director of Consolidation, Azamgarh and others
|
September 27, 2010 |
GAYA PRASAD Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
GAYA PRASAD Vs. SPECIAL JUDGE (SC/ST) ACT AND ANR.
|
March 12, 2010 |
Gaya Prasad Verma and others Vs. State of U.P.
|
April 22, 2010 |
Gayana Devi and others Vs. New India Assurance Co.Ltd. and another
|
July 16, 2010 |
GAYATRI KANYA HARIJAN PRIMARY PATHSHALA Vs. STATE OF U.P. AND ORS.
|
August 28, 2010 |
GAYATRI MISHRA Vs. STATE OF U.P. & OTHERS
|
March 30, 2010 |
GAYATRI PRASAD AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
GEETA DEVI Vs. LIMA SHANKER YADAV
|
July 28, 2010 |
Geeta Devi Vs. State of U.P.through the Secretary Department of Irrigation, Govt.of U.P., Lucknow and others
|
August 19, 2010 |
Geeta Devi Vs. State of U.P.through Secretary, Basic Education at Lucknow and others
|
August 5, 2010 |
GENERAL MANAGER CHITRAKOOT DHAM MANDAL Vs. PRESIDING OFFFICER LABOUR COURT
|
January 6, 2010 |
GHAN SHAYAM Vs. STATE OF U.P.
|
May 19, 2010 |
GHANSHYAM Vs. STATE OF U.P.
|
December 1, 2010 |
GHANSHYAM Vs. STATE OF U P
|
November 2, 2010 |
GHANSHYAM Vs. STATE OF U P
|
October 21, 2010 |
Ghanshyam and others Vs. Board of Revenue and others
|
February 15, 2010 |
GHANSHYAM MEENA Vs. UNION OF INDIA
|
September 29, 2010 |
GHANSHYAM SINGH Vs. STATE OF UP
|
March 23, 2010 |
GHANSYAM DUBEY@ LITILE Vs. STATE OF U P
|
September 1, 2010 |
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS V.C. Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.
|
March 11, 2010 |
Ghulam Ghaus Vs. Fatima Bibi
|
August 26, 2010 |
GHURAHU Vs. STATE OF U P
|
November 16, 2010 |
Girand Singh Vs. State of U.P.
|
January 25, 2010 |
GIRDHAR LAL DIDWANIA AND OTHERS Vs. DISTRICT JUDGE, LUCKNOW AND ANOTHER
|
March 31, 2010 |
GIRDHARI LAL Vs. STATE OF U.P. AND ORS.
|
July 29, 2010 |
Girdhari Lal & Company, Firozabad Through It's Proprietor and Another Vs. Meera Rani Gupta
|
October 19, 2010 |
GIRDHARI LAL AND COM Vs. MEERA RANI GUPTA
|
October 10, 2010 |
GIRIJA SHANKAR DUBEY Vs. STATE OF U P
|
December 3, 2010 |
GIRIJA SHANKAR GUPTA Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL, LUCKNOW & OTHERS
|
August 2, 2010 |
Girija Shanker Gupta Vs. U.P.State Public Services Tribunal, Lucknow and others
|
August 1, 2010 |
GIRIJA SHANKER PANDEY Vs. STATE OF U.P. AND ORS.
|
July 9, 2010 |
GIRIJESH KUMAR Vs. STATE OF U.P. AND ORS.
|
March 23, 2010 |
GIRIND SINGH Vs. STATE OF U P
|
January 25, 2010 |
Giriraj Dharan Rastogi and another Vs. Prem Kumar Rawat and others
|
August 25, 2010 |
Giriraj Prasad Vs. Shyam Sunder Agrawal
|
May 24, 2010 |
GIRISH BHARATI Vs. STATE OF UP
|
April 26, 2010 |
GIRISH CHANDRA Vs. ALIGARH GRAMIN BANK AND ORS.
|
January 22, 2010 |
Girish Kumar Vs. Presiding Authority/Judge Small Causes Court, Meerut and others
|
August 30, 2010 |
GIRISH KUMAR UPADHYAYA Vs. STATE OF U P AND OTHERS
|
August 27, 2010 |
GIRJA SHANKER AND ORS. Vs. SHIV SHANKER SHUKLA AND ORS.
|
August 6, 2010 |
GIRJA SHANKER MISRA Vs. ANIL KUMAR, HOME SECRETARY, U.P. GOVERNMENT AND ORS.
|
January 8, 2010 |
GOENKA MOTORS PVT LTD Vs. STATE OF U P
|
November 10, 2010 |
Gopal Vs. State of U.P.
|
August 6, 2010 |
GOPAL Vs. STATE OF U P
|
January 13, 2010 |
GOPAL DAS Vs. WAJID HUSAIN
|
July 22, 2010 |
GOPAL DAS KHANDELWAL Vs. UNION OF INDIA
|
March 30, 2010 |
GOPAL KRISHNA SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 23, 2010 |
Gopal Prasad Pandey Vs. Naurangi Devi
|
July 27, 2010 |
GOPAL SINGH Vs. STATE OF U P
|
May 17, 2010 |
Gopal Singh and Another Vs. State of U.P. and Others
|
January 13, 2010 |
GOPAL SINGH VISHARAD AND ORS. (AYODHYA CASE) Vs. ZAHOOR AHMAD AND ORS.
|
September 30, 2010 |
GOPAL TRADERS Vs. STATE OF UP
|
May 17, 2010 |
GOPI KUMAR SINGHANIA Vs. STATE OF UP
|
July 28, 2010 |
GOPI NATH TANDON Vs. STATE OF U.P. AND ORS.
|
December 8, 2010 |
Gore Lal Vs. State of U.P.
|
September 14, 2010 |
GORWARE ELECTRONICS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 10, 2010 |
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR Vs. VICE CHANCELLOR
|
April 16, 2010 |
GOVIND Vs. DY DIRECTOR OF CONSOLIDATION
|
May 26, 2010 |
GOVIND BHAWAN KARYALAYA Vs. STATE OF U P
|
December 23, 2010 |
GOVIND CHANDRA GUPTA Vs. STATE OF U P
|
February 24, 2010 |
Govind Lal Kesarwani and another Vs. A.D.J. and another
|
May 28, 2010 |
GRAM SHIKSHA SUDHAR SAMITI JUNIOR HIGH SCHOOL SIKANDRA Vs. REGISTRAR FIRMS SOCIETIES AND CHITS UP LUCKNOW
|
July 13, 2010 |
GRAMUDYOGIK INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KARAN SINGH
|
February 4, 2010 |
GUDDI DEVI Vs. STATE OF UP
|
August 31, 2010 |
Guddi Devi Vs. Civil Judge, Hawali, (J.D.), Lucknow and others
|
December 13, 2010 |
Guddi Singh and others Vs. Baboo and others
|
May 25, 2010 |
Guddu Vs. State of U.P.
|
March 8, 2010 |
GUDDU @ ALIAS RAJ KUMAR Vs. THE STATE OF U.P.
|
December 21, 2010 |
GUDDU ALIAS SHARAD PRAKASH Vs. STATE OF U.P. AND ANR.
|
August 2, 2010 |
GUJRAT TIMBER STORES Vs. COMMISSIONER OF TRADE TAX
|
October 19, 2010 |
GULABDHAR Vs. STATE OF U P
|
September 16, 2010 |
Gulshan Kumar Singh Vs. Chancellor, Chhatrapati Shahuji Maharaj Medical University, U.P.Lucknow & Ors.
|
August 2, 2010 |
GUNENDRA KUMAR JAIN Vs. A D J MUZAFFARNAGAR
|
April 30, 2010 |
Gunja Devi Vs. State of U.P.
|
May 21, 2010 |
GUPTA SUPPLIERS COMPANY Vs. COMMISSIONER, COMMERCIAL TAX, U.P. AND OTHERS
|
October 12, 2010 |
Gur Nanak Vidyak Sabha, Lakhimpur Kheri Vs. Member (Judicial), Board of Revenue, U.P.and others
|
May 5, 2010 |
GURJAR SABHA MEERUT Vs. STATE OF UP
|
September 13, 2010 |
GURU NAM SINGH Vs. ADDL COMMISSIONER
|
August 6, 2010 |
GURU NARAIN SINGH Vs. STATE OF U P
|
November 22, 2010 |
GURU PRASAD Vs. STATE OF U P
|
November 23, 2010 |
Guru Singh and others Vs. Apar D.J., Lucknow and others
|
May 24, 2010 |
GURUDEO SINGH Vs. NEERAJ BATRA ALIAS NEERAJ BHAGAT
|
August 20, 2010 |
GURUMEET SINGH (KAKAJI) Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
Gutto and others Vs. State of U.P.
|
June 14, 2010 |
GYAN CHAND JAIN Vs. ANAND KUMAR JAIN AND ANOTHER
|
September 20, 2010 |
GYAN DUTT Vs. STATE OF U P
|
September 23, 2010 |
Gyan Kaur and others Vs. Addl.District Judge Court No.5, Sitapur and others
|
April 16, 2010 |
GYAN MATI Vs. STATE OF UP
|
August 16, 2010 |
GYAN SINGH YADAV Vs. STATE OF UP
|
April 27, 2010 |
GYANENDER @ GYANI Vs. STATE OF U.P.
|
April 12, 2010 |
GYANENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 5, 2010 |
GYANENDRA KUMAR AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
|
November 19, 2010 |
GYANENDRA KUMAR SINGH Vs. ELECTION COMMISSIONER OF INDIA
|
October 20, 2010 |
GYANENDRA SINGH ALIAS DUNGARI Vs. STATE
|
September 17, 2010 |
Gyanmati Vs. State of U.P. and Another
|
August 16, 2010 |
GYAS AHMAD AND ORS. Vs. ADDITIONAL COMMISSIONER (JUDICIAL), LUCKNOW DIVISION AND ORS.
|
April 30, 2010 |
GYATRI DEVI AND OTHERS Vs. PRESCRIBED AUTHORITY/J.S.C.C., LUCKNOW AND OTHERS
|
May 13, 2010 |
H I G HOUSE OWNERS WELFARE SOCIETY Vs. STATE OF UP
|
April 8, 2010 |
H.E.C. DARUWALA AND ORS. Vs. CAPITAL FINANCE OF INDIA PVT. LTD. AND ORS.
|
November 26, 2010 |
H.R. ABHAI KUMAR Vs. STATE OF U.P. AND OTHERS
|
September 29, 2010 |
HABIB Vs. IVTH A.D.J., BANDA AND ANOTHER
|
April 15, 2010 |
Habib Ahmad Vs. Nafees Fatama @ Chanda Beegum
|
March 22, 2010 |
HAFEEZ AHMED Vs. RASEED AHMAD ANSARI
|
October 25, 2010 |
HAFEEZ ULLAH S/O SRI ABDUL SHAMI Vs. STATE OF U.P. THRU. SECRETARY, MINES AND MINERALS AND ORS.
|
April 27, 2010 |
HAFIZ ATAULLAH ANSARI Vs. STATE OF U P
|
October 26, 2010 |
HAFIZ MOIN ASHRAF Vs. DISTRICT JUDGE AND ORS.
|
March 10, 2010 |
Haider Ali and others Vs. Rajesh Bansal and others
|
February 19, 2010 |
Haji Babu Khan Vs. Khalik Mohammad
|
October 5, 2010 |
Hakim S/o.Shrijumman Vs. State of U.P.and others
|
December 22, 2010 |
HAKMI CHAND D AND SONS MATHURA JUNCTION MATURA Vs. STATE OF U P
|
October 1, 2010 |
HANIF BUX Vs. GAUS MOHAMMAD
|
May 5, 2010 |
HANIFUDDIN Vs. JIAUNNABI
|
October 27, 2010 |
HANS METAL PVT. LTD. Vs. UNION OF INDIA (UOI)
|
January 4, 2010 |
HANS NATH DWIVEDI Vs. STATE OF U P
|
October 21, 2010 |
HANS NATH RAM AND ORS. Vs. STATE OF U.P THRU. PRIN. SECY., BHOOMI VIKAS AND 2 ORS.
|
April 27, 2010 |
HANSNATH Vs. STATE OF UP
|
August 3, 2010 |
Hanuman Prasad Vs. Ram Chander and Another
|
March 18, 2010 |
HANUMAN SINGH GAUTAM Vs. STATE OF U.P. AND ORS.
|
October 28, 2010 |
HAR CHARAN Vs. STATE OF U.P.
|
August 4, 2010 |
Har Prasad Yadav Vs. State of U. P. and another
|
February 19, 2010 |
Harbans Singh Vs. State Transport Appellate Tribunal, U.P., Lucknow and Anr.
|
April 9, 2010 |
HARDOI ZILA SAHKARI BANK LTD. Vs. SMT. SARLA GUPTA AND ANOTHER
|
April 13, 2010 |
HARDWARI LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
August 16, 2010 |
Harendra Vs. State of U.P. and others
|
July 2, 2010 |
HARENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
July 21, 2010 |
Harendra Nath Tripathi and others Vs. Pherai and others
|
November 8, 2010 |
HARENDRA SINGH Vs. STATE OF UP
|
August 25, 2010 |
Harendra Singh Chahar Vs. State of U.P.Through Secretary Education, Government of U.P.Lucknow and others
|
July 20, 2010 |
HARI BABU KUSHWAHA Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
HARI BHAJAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 11, 2010 |
Hari Chaitanya Brahmananda Vs. Civil Judge (J.D.) Court No.15, Sultanpur and others
|
October 11, 2010 |
HARI CHAND AGARWAL Vs. STATE OF U.P. AND ANR.
|
July 2, 2010 |
HARI CHAND AGARWAL Vs. STATE OF U P AND ANR
|
July 2, 2010 |
HARI INSTITUTE OF TECHNOLOGY AND ANR. Vs. REGIONAL DIRECTOR, NORTHERN REGIONAL COMMITTEE, NCTE
|
August 6, 2010 |
Hari Kishun and another Vs. Deputy Director of Consolidation, Deoria and others
|
September 27, 2010 |
HARI KRISHNA SHANKAR SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND 2 ORS.
|
November 16, 2010 |
HARI MACHINERY STORES MAHOLI Vs. PATLIPUTRA AGRO PRIVATE LTD
|
July 26, 2010 |
HARI MOHAN Vs. ADDITIONAL DISTRICT JUDGE
|
September 27, 2010 |
HARI OM JINDAL Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 16, 2010 |
HARI OM RAI Vs. STATE OF U.P. THROUGH SECY. DEPT. OF HOME AND ORS.
|
August 2, 2010 |
HARI OM SHANKAR Vs. STATE OF U.P. AND ANOTHER
|
August 2, 2010 |
Hari Om Sharma Vs. State of U.P. and another
|
August 2, 2010 |
Hari Shankar Vs. State of U.P. and others Opposite Parties
|
July 1, 2010 |
Hari Shankar and another Vs. Addl.Collector/Dy.Director of Consolidation, Bhadohi and others
|
September 6, 2010 |
Hari Shankar, Santosh Singh, Ram Swaroop Tiwari, Narayan and others Vs. B.K.Singh, State of U.P. and others
|
July 1, 2010 |
HARI SHANKER AND ANOTHER Vs. IIIRD A.D.J. AND OTHERS
|
August 25, 2010 |
Hari Shanker Dubey Vs. ICICI Bank Ltd. & Anr.
|
February 24, 2010 |
HARI SINGH Vs. STATE OF UP AND ORS.
|
December 16, 2010 |
HARI SINGH Vs. STATE OF U.P. AND ANR.
|
September 9, 2010 |
HARIDAYA NAND SHARMA Vs. STATE OF UP
|
May 19, 2010 |
HARIHAR SINGH Vs. STATE OF U.P.
|
March 12, 2010 |
HARIKESH SINGH Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
Harikesh Yadav Vs. State of U.P.
|
January 29, 2010 |
Hariom Gupta Vs. Ganesh Dutt Sharma
|
November 24, 2010 |
Haripal Singh and Another Vs. State of U.P.Through The Principal Secretary (Social Welfare) Govt.of U.P., Lucknow and Others
|
August 13, 2010 |
HARIPAL SINGH AND ANR. Vs. STATE OF U.P.
|
November 8, 2010 |
Harisaran alias Jhabhar and another Vs. New India Assurance Co.Ltd. and another
|
August 6, 2010 |
HARISH CHANDRA SINGH Vs. P.C.F. BHAWAN LKO THROUGH, COMMISSIONER AND OTHERS
|
October 22, 2010 |
HARISH CHANDRA TEWARI Vs. STATE OF U P
|
July 27, 2010 |
HARISH CHANDRA VERMA Vs. UNION OF INDIA
|
July 12, 2010 |
Harish Kumar Bharti Vs. Ankur Agarwal and others
|
August 23, 2010 |
HARISH NAGPAL Vs. STATE OF U.P. THRU. SECY. GEOLOGY AND MINES AND 2 ORS.
|
September 1, 2010 |
Harjeet Kaur and others Vs. United India Insurance Co.Ltd. and others
|
August 2, 2010 |
Harmendra Singh Vs. State of U.P.
|
September 21, 2010 |
Harpal and another Vs. State of U.P.
|
May 21, 2010 |
HARPAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
Harpreet Singh Vs. Union of India and others
|
September 9, 2010 |
HARVANSH SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
HARVEER SINGH Vs. STATE OF U.P. AND ORS.
|
November 12, 2010 |
HARVILAS TIWARI AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
|
May 11, 2010 |
Hasan Ali Vs. State
|
September 22, 2010 |
HASAN JAHAN KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 22, 2010 |
HASMUDDIN AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
Hassanne and others Vs. State of U.P. and others
|
September 6, 2010 |
Hausila Prasad Tripathi Vs. U.P.Avas Evam Vikas Parishad through Housing Commissioner
|
May 26, 2010 |
HAUSILA SINGH Vs. ADDITIONAL COMMISSIONER ADMINISTRATION VARANASI
|
August 31, 2010 |
Hausla Prasad Vs. Deputy Director of Consolidation, Faizabad and others
|
December 13, 2010 |
HAZARI LAL Vs. RAMESH KUMAR AND OTHERS
|
March 29, 2010 |
HAZI GULAM HUSSAIN @ NANHEY Vs. STATE OF U.P. AND ANOTHER
|
September 9, 2010 |
HEAD CONSTABLE 92 A.P MADAN PAL SINGH Vs. STATE OF U.P.
|
July 30, 2010 |
HEAD CONSTABLE RAM NATH SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY., HOME AND ORS.
|
October 19, 2010 |
HEERA LAL Vs. IIND A.D.J. AND OTHERS
|
March 30, 2010 |
HEERA LAL Vs. STATE OF U P
|
July 9, 2010 |
Heera Singh Vs. Amar Jeet Singh and others
|
January 7, 2010 |
HEERAWATI Vs. STATE OF UP
|
August 28, 2010 |
HEMANT KRISHNA MAURYA Vs. STATE OF UP
|
May 20, 2010 |
HEMANT KUMAR SHARMA Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
|
July 14, 2010 |
HET KISHAN Vs. STATE OF U P
|
March 19, 2010 |
HICHHA LAL GUPTA Vs. STATE OF U P
|
August 20, 2010 |
HIGH TECH DRILLERS PRIVATE LIMITED Vs. STATE OF UP
|
May 27, 2010 |
HIMANI LIMITED (NOW KNOWN AS EMAMI LIMITED) Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 25, 2010 |
HIMANI SAXENA Vs. STATE OF U P
|
April 20, 2010 |
Himanshu Bhatnagar, C.J.M. Ghaziabad Vs. Shailendra Sharma, Advocate and Another
|
February 16, 2010 |
HIND AGRO INDUSTRIES LIMITED Vs. STATE OF U.P.
|
February 16, 2010 |
HINDUSTAN CABLE LTD ALLAHABAD Vs. PRESIDING OFFICER I T I ALLAHABAD
|
July 1, 2010 |
HINDUSTAN LEVER LIMITED Vs. STATE OF U P
|
October 27, 2010 |
Hindustan Petroleum Corporation Ltd. Vs. Atul Kumar Jain
|
June 24, 2010 |
Hiramani Singh Vs. State of U.P.and another
|
December 15, 2010 |
HIRAWATI AND ANR Vs. STATE OF U P
|
July 16, 2010 |
Hitendra Singh Recruit Constable 45 Bn.P.A.C.Aligarh Vs. State of U.P. and others
|
August 25, 2010 |
HIZWANA BANO Vs. STATE OF U P
|
November 26, 2010 |
HODIL SINGH Vs. BHAGWANT SINGH
|
February 3, 2010 |
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DIWAKAR SINGH
|
April 16, 2010 |
HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. DIWAKAR SINGH
|
October 7, 2010 |
HONBLE HIGH COURT OF JUDICATURE THRU. R.G. AND ANR. Vs. DIWAKAR SINGH
|
April 23, 2010 |
HONDA SIEL CARS INDIA LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES, U P
|
May 27, 2010 |
HOTEL JAWAHAR INTERNATIONAL PVT LTD Vs. ARCHAEOLOGICAL SURVEY OF INDIA
|
April 13, 2010 |
Hoti Lal Vs. State of U.P. Through Secretary Power and Electricity, U.P., Luknow and Others
|
February 15, 2010 |
HRIDAY KANT TIWARI Vs. THE STATE OF U.P. AND ORS.
|
October 22, 2010 |
Hriday Nand Ram Vs. Chief Revenue Officer, Ballia and others
|
October 5, 2010 |
HRIDESH KUMAR Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
HUMERA KUATOON Vs. MOHD YAQOOB
|
February 1, 2010 |
HUSANBANO Vs. STATE OF UP
|
March 23, 2010 |
I N G VYSYA BANK LTD Vs. SHAMKEN SPINNERS LTD
|
September 8, 2010 |
I O L LIMITED Vs. UNION OF INDIA
|
September 13, 2010 |
Ifetekhar Vs. State of U.P.
|
August 12, 2010 |
IFTIKHAR HUSAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND OTHERS
|
March 30, 2010 |
ILAM CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
July 7, 2010 |
ILIYAS AND ORS. Vs. STATE OF U.P. AND ANR.
|
August 3, 2010 |
ILLIYAS AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
IMITIYAZ AHMAD ANSARI Vs. GENERAL MANAGER INDIA OIL CORPORATION LTD
|
January 5, 2010 |
IMRAN Vs. STATE OF UP
|
April 28, 2010 |
Imran Afreen (In Jail) Vs. State of U.P.
|
April 22, 2010 |
IMRAN AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 1, 2010 |
IMRAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 29, 2010 |
IMRAN ARFEEN Vs. STATE OF UP
|
April 22, 2010 |
In Re : Husain Ahmad Ansari Civil Judge (J.D.) Vs. Sanjay Kumar Singh Advocate & Others
|
February 5, 2010 |
IN RE RAJ SINGH CHAUHAN Vs. STATE
|
February 5, 2010 |
IN RE: (OM PRAKASH DIXIT) Vs. SHIV RAJ SINGH CHAUHAN
|
February 5, 2010 |
IN RE: ALPS INDUSTRIES LTD. A COMPANY INCORPORATED UNDER THE COMP. ACT Vs. STATE
|
May 17, 2010 |
IN RE: BRIJ KISHORE MISRA Vs. STATE
|
February 5, 2010 |
IN RE: GANGA SINGH CHAUHAN Vs. STATE OF U.P. AND ORS.
|
July 3, 2010 |
IN RE: GAURI SHANKER Vs. STATE
|
May 7, 2010 |
IN RE: HARISH BABU GUPTA, ADVOCATE Vs. STATE
|
February 5, 2010 |
IN RE: JASVIR SINGH PAWAR, ADVOCATE Vs. STATE
|
February 5, 2010 |
IN RE: MANOJ NIGAM Vs. STATE
|
February 16, 2010 |
IN RE: SANJAY KUMAR SINGH AND RAM PRAKASH KUSHWAHA Vs. STATE
|
February 5, 2010 |
IN RE: SHAILENDRA SHARMA AND NAHAR SINGH YADAV Vs. STATE
|
February 16, 2010 |
IN RE: SMT. REENA KUMARI Vs. STATE
|
September 13, 2010 |
In Re: Sri.R.P.Saroj [S.D.] A.C.J.M.Moradabad Vs. Harish Babu Gupta Advocate
|
February 5, 2010 |
IN RE: SWADESHI MINING AND MANUFACTURING CO. LTD. Vs. STATE
|
July 22, 2010 |
IN RE: UMA SHANKER SHARMA Vs. STATE
|
February 16, 2010 |
IN THE MATTER OF GOODS OF LATE INDRA MOHINI Vs. RAJA CHANDRA VIJAY SINGH
|
September 13, 2010 |
In The Matter of Goods of Late Rani Indra Mohini, Deceased, of Sahaspur Bilari, District Moradabad Vs. Yuvrani Reena Kumari
|
September 13, 2010 |
INAYAT ALI Vs. ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
April 6, 2010 |
INCOME TAX OFFICER DISTT AZAMGARH Vs. KAISER JAHAN
|
May 24, 2010 |
INDEPENDENT NEWS SERVICE PVT LTD Vs. CENTURY COMMUNICATIONS LTD
|
July 13, 2010 |
INDEPENDENT NEWS SERVICE PVT LTD Vs. CENTURY COMMUNICATIONS LTD
|
March 9, 2010 |
INDEPENDENT NEWS SERVICE PVT. LTD. (INDIA TV) Vs. CENTURY COMMUNICATIONS LTD.
|
July 26, 2010 |
INDER JEET SINGH Vs. UNION OF INDIA AND ORS
|
November 8, 2010 |
INDER JEET SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 11, 2010 |
INDERJEET SINGH Vs. STATE OF U.P. AND ORS.
|
July 5, 2010 |
INDIAN AIR GASES LTD Vs. STATE OF UP
|
April 15, 2010 |
INDIAN AUTO SERVICE Vs. UNION OF INDIA
|
October 26, 2010 |
INDIAN BANK, GOVT. OF INDIA Vs. ASHWANI KUMAR SINGH AND ORS.
|
September 13, 2010 |
INDIAN OIL CORPORATION LTD Vs. DISTRICT JUDGE BHADOHI
|
December 1, 2010 |
INDIAN OXYGEN LTD Vs. UNION OF INDIA
|
September 13, 2010 |
INDIAN PERFUMES AND FLAVOURS THROU. ITS PARTNER Vs. STATE OF U.P. AND ORS.
|
August 25, 2010 |
INDIRA ENTERPRISES Vs. STATE OF U.P AND ORS.
|
April 2, 2010 |
INDRA BAHADUR SINGH AND ANR. Vs. THE STATE OF U.P.
|
January 18, 2010 |
INDRA MOHINI; REENA KUMARI Vs. RAJA CHANDRA VIJAY SINGH
|
September 13, 2010 |
INDRA PAL Vs. STATE OF U P
|
November 2, 2010 |
INDRA PRATAP SINGH Vs. STATE OF U.P THRU SECRETARY REVENUE,CIVIL SECRETARIAT,U.P LUCKNOW
|
July 6, 2010 |
Indra Singh (In Jail) Vs. State of U.P.
|
December 16, 2010 |
Indrajeet Singh Vs. State of U.P. and others
|
July 20, 2010 |
INDRAMANI PATHAK Vs. STATE OF U P
|
May 14, 2010 |
Indrawati and others Vs. District Magistrate/D.D.C.Sonbhadra and others
|
October 21, 2010 |
INDRAWATI CHAUDHARY ALIS INDRAWATI DEVI Vs. STATE OF U P
|
February 26, 2010 |
INDRAWATI SINGH Vs. UNION OF INDIA
|
December 6, 2010 |
INDU KANT DIXIT Vs. STATE OF U P
|
September 24, 2010 |
INDU MISHRA Vs. UNION OF INDIA
|
November 26, 2010 |
INDU SHARMA Vs. ROHILKHAND EDUCATIONAL CHARITABLE TRUST
|
March 15, 2010 |
INDU SINGH Vs. STATE OF U P
|
September 28, 2010 |
Indukant Dixit and another Vs. State of U.P.through Secretary Department of Secondary Education Govt.of U.P., Lucknow and others
|
September 24, 2010 |
INDUS TOWERS LTD. THRU. GANGANPREET SANDHU AND ORS. Vs. STATE OF U.P. THRU. SECY. INDUSTRIAL DEVELOPMENT AND ORS.
|
February 3, 2010 |
Ing. Vysya Bank Ltd. Vs. Asset Reconstruction Company India Ltd. and Others
|
January 18, 2010 |
INTER COLLEGE HARDOI GUZAR (JALOUN) AND ORS. Vs. JOINT DIRECTOR OF EDUCATION JHANSI REGION AND ORS.
|
March 23, 2010 |
INTERARCH BUILDING PRODUCT LTD. Vs. COMMISSIONER OF TRADE TAX
|
January 13, 2010 |
Iqbal Vs. State of U.P.
|
November 25, 2010 |
Irfan Ahmad and others Vs. Syyed Ausaf Ali
|
October 20, 2010 |
IRSHAD AHMAD AND ORS. Vs. RAMESH CHAND SETTHI AND ORS.
|
November 19, 2010 |
ISHA ANSARI AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
ISHAK AND ORS. Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
Ishrawati Vs. State of U.P.and another
|
December 1, 2010 |
ISHTIYAK AHMAD MAKRANI Vs. STATE OF U P
|
September 9, 2010 |
ISHWAR BHAI PATEL Vs. PRESCRIBED AUTHORITY CIVIL JUDGE
|
January 7, 2010 |
ISRAR AHMAD Vs. HAJI SHAFIQ AHMAD
|
August 3, 2010 |
ITI LIMITED Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
|
March 9, 2010 |
J.K.Agarwal Vs. Uma Devi and others
|
May 11, 2010 |
J.P. SUMAN AND ZAKIR ALI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, LUCKNOW BENCH AND ORS.
|
February 1, 2010 |
J.P.Brick Field, Rae Bareli Vs. Civil Judge (S.D.), Rae Bareli and another
|
March 17, 2010 |
JABAR SINGH Vs. STATE OF U P
|
July 16, 2010 |
JAFIR AHMAD Vs. MEHDI HASAN
|
May 20, 2010 |
JAG LAL Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. AND ORS.
|
October 29, 2010 |
JAG MOHAN LAL Vs. STATE OF U P
|
February 1, 2010 |
JAG MOHAN SINGH Vs. STATE OF UP
|
September 14, 2010 |
JAGANNATH PRASAD GAUR Vs. STATE OF UP
|
September 14, 2010 |
JAGANNATH PRASAD GAUR Vs. STATE OF U P
|
May 7, 2010 |
JAGANNATH SINGH GAUR Vs. SECY NON COVENTIONAL ENERGY DEVELOPMENT AGENCY AND 3 ORS.
|
July 26, 2010 |
JAGANNATH SINGH SANSKRIT VIDYAPITH AND ANR Vs. STATE OF U P THRU SECRY , MADHYAMIK AND ORS
|
September 29, 2010 |
Jagat Narain Singh Vs. District Judge, Pratapgarh and others
|
March 12, 2010 |
JAGAT NARAIN TRIPATHI Vs. STATE OF U P
|
October 5, 2010 |
JAGAT NARAYAN SINGH Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 29, 2010 |
JAGAT PAL Vs. STATE OF U P
|
September 24, 2010 |
JAGAT PAL Vs. STATE OF U P
|
November 2, 2010 |
JAGAT SINGH Vs. STATE OF UP
|
March 30, 2010 |
Jagdamba Vs. Board of Revenue, U.P. at Lucknow
|
April 28, 2010 |
JAGDAMBA PRASAD SINGH Vs. STATE OF U P
|
September 29, 2010 |
JAGDAMBA SINGH Vs. VICE CHANCELLOR UNIVERSITY ALLAHABAD
|
August 20, 2010 |
JAGDISH CHANDRA Vs. STATE OF UP
|
April 8, 2010 |
Jagdish Kumar Singh Vs. State of U.P.and others
|
October 28, 2010 |
JAGDISH MAURYA Vs. STATE OF U.P. AND ANOTHER
|
March 11, 2010 |
JAGDISH NARAIN Vs. UNION OF INDIA
|
November 2, 2010 |
JAGDISH NARAIN MISHRA Vs. RAM KUMAR DUBEY
|
September 20, 2010 |
Jagdish Narain Singh Vs. Sant Sharan Mishra and others
|
November 19, 2010 |
JAGDISH PRASAD Vs. STATE OF U P
|
February 15, 2010 |
Jagdish Prasad and others Vs. State of U.P.and another
|
December 23, 2010 |
JAGDISH PRASAD RAWAT Vs. RANGILE
|
August 6, 2010 |
JAGDISH SINGH Vs. STATE OF U.P. AND ANR.
|
November 19, 2010 |
JAGDISH SINGH AND ORS. Vs. D.D.C./CHIEF REVENUE OFFICER AND ORS.
|
May 4, 2010 |
JAGDISH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 16, 2010 |
JAGDISH SINGH KARKI Vs. AUTHORISED OFFICER OF STATE BANK OF INDIA AND ANR.
|
October 21, 2010 |
Jagdish Singh Mahara (Ex Painter No.13621198-P of 3 Para C/o 56 A.P.O. Vs. Union of India and others
|
November 2, 2010 |
JAGESHWAR AND ORS. Vs. RAM GULAM AND ORS.
|
August 23, 2010 |
JAGESHWAR PRASAD Vs. CHAIRMAN ADMINISTRATOR NAGAR PALIKA PARISHAD
|
December 2, 2010 |
JAGGI AND ORS. Vs. DY. DIRECTOR CONSOLIDATION AND ORS.
|
October 22, 2010 |
JAGPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
July 23, 2010 |
JAGRAM SINGH Vs. STATE OF U.P. AND ANR.
|
July 30, 2010 |
JAGVEER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 12, 2010 |
JAGVEER SINGH Vs. STATE OF U P AND ORS
|
October 26, 2010 |
Jagvir and others Vs. State of U.P.
|
September 22, 2010 |
JAI CHAND Vs. STATE OF U.P.
|
November 24, 2010 |
Jai Chandra Singh and others Vs. State of U.P.and another
|
August 16, 2010 |
Jai Gopal @ Bhinda and Others Vs. State of U.P. and Another
|
August 9, 2010 |
Jai Karan Chaurasia through its Proprietor Vs. State of U.P.Through The Principal Secretary Institutional Finance (Tax & Registration) Civil Secretariat, U.P., Lucknow and others
|
May 13, 2010 |
JAI NARAIN GUPTA Vs. STATE OF U.P. AND ORS.
|
July 22, 2010 |
Jai Narain Sahu and another Vs. Munshi Ram and others
|
August 12, 2010 |
Jai Pal Singh Vs. Addl.Commissioner (Nyayik) Meerut and another
|
November 10, 2010 |
JAI PRAKASH Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 8, 2010 |
JAI PRAKASH AGRAWAL Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
JAI PRAKASH AND 14 ORS. Vs. DEVI PRASAD AND 4 ORS.
|
November 19, 2010 |
Jai Prakash and another Vs. State of U.P. and others
|
February 8, 2010 |
JAI PRAKASH ASSOCIATES LIMITED THRU RAHUL KUMAR Vs. STATE OF U.P. THRU INSTITUTIONAL FINANCE AND ANR.
|
March 29, 2010 |
JAI PRAKASH SHARMA Vs. CIVIL JUDGE (S.D.) AND ORS.
|
February 5, 2010 |
Jai Prakash Sharma Vs. State of U. P. and others
|
March 26, 2010 |
JAI PRAKASH SHARMA Vs. DIRECTOR GENERAL, R. P. F. BARODA AND ORS.
|
August 11, 2010 |
JAI PRAKASH SHARMA Vs. DIRECTOR GENERAL, R P F BARODA AND ORS
|
November 8, 2010 |
JAI PRAKASH SINGH YADAV Vs. STATE OF U P
|
January 29, 2010 |
JAI PRAKASH TIWARI Vs. STATE OF UP
|
September 14, 2010 |
JAI PRAKASH TRIPATHI Vs. STATE OF U.P.
|
November 30, 2010 |
Jai Ram Vs. State of U.P. and others
|
September 28, 2010 |
JAI RAM VERMA Vs. STATE OF U.P. THROUGH COMMISSIONER AND 2 ORS.
|
May 13, 2010 |
JAI RAM YADAV Vs. STATE OF U P
|
September 21, 2010 |
JAI RAM YADAV Vs. STATE OF U P
|
October 28, 2010 |
Jai Singh Vs. State of U.P. and others
|
July 16, 2010 |
JAI SINGH Vs. STATE OF U.P. AND ORS.
|
June 18, 2010 |
JAI SINGH Vs. STATE OF U P
|
March 31, 2010 |
Jai Singh and another Vs. State of U.P. and others
|
April 20, 2010 |
Jaibrat Roy, M.D.and another Vs. State of U.P.and another
|
December 2, 2010 |
Jaideep Shukla & Ors. Vs. Union of India & Ors.
|
May 14, 2010 |
Jainandra Som Vs. State of U.P.& Ors.
|
December 7, 2010 |
Jainendra Pratap Singh Vs. State of U.P. & Ors.
|
March 25, 2010 |
JAINENDRA SINGH @ VAKIL Vs. STATE OF U.P. & OTHERS
|
December 1, 2010 |
Jainson Transport Corporation, Aligarh through its Partner and another Vs. Addl.Commissioner Trade Tax, Aligarh Zone, Aligarh and another
|
July 19, 2010 |
Jaipal and another Vs. State of U.P. and another
|
August 2, 2010 |
JAITOON Vs. JOINT DIRECTOR OF CONSOLIDATION
|
August 13, 2010 |
JAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 24, 2010 |
JALEESH AHMAD Vs. STATE OF U.P.
|
February 2, 2010 |
JALIL Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
JAMEEL AHMAD Vs. STATE OF U.P.
|
September 27, 2010 |
JAMEEL AHMAD Vs. RIYAZ AHMAD
|
November 11, 2010 |
JAMIA RAZJVIYA MERAJUL ULOOM CHILMAPUR Vs. STATE OF UP
|
September 15, 2010 |
JAMIA RAZVIYA MERAJUL ULOOM Vs. STATE OF UP
|
May 5, 2010 |
JAMSHED ALI Vs. STATE OF U P
|
September 9, 2010 |
JAMSHED AND ORS. Vs. STATE OF U.P.
|
July 15, 2010 |
Jamuna Devi Naresh Chandra Mahavidyalaya and others Vs. State of U.P. and another
|
March 23, 2010 |
JANAK DUBEY Vs. ADDL COMMISSIONER
|
September 3, 2010 |
JANAK RANA Vs. STATE OF U R & OTHERS
|
July 22, 2010 |
JANAK RANA Vs. STATE OF U.P
|
July 27, 2010 |
JANARDAN PRASAD Vs. STATE OF UP
|
May 24, 2010 |
JANARDAN PRASAD SHUKLA Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDUCATION GOVT. OF U.P.
|
December 22, 2010 |
Jang Bahadur Yadav Vs. District Magistrate, Deoria and another
|
July 22, 2010 |
JANIA SONS Vs. STATE OF U.P. AND OTHERS
|
August 27, 2010 |
JANKI PRASAD MAHESHWARI S/O GHANSHYAM MAHESHWARI Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
|
August 6, 2010 |
Janmejay Singh and others Vs. State of U.P.Through Principal Secretary Panchayat Raj, U.P.Civil Secretariat, Lucknow and others
|
October 1, 2010 |
JANTA ADARSH INTER COLLEGE Vs. STATE OF U.P. AND ORS.
|
February 1, 2010 |
Janta Inter College Pateshwarnath, Patijiya Bujurg, Gonda Vs. State of U.P.through secretary of education, madhyamik Siksha
|
May 26, 2010 |
Jasimullah and others Vs. State of U.P.
|
October 28, 2010 |
JASKARAN Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION FAIZABAD AND ORS.
|
February 16, 2010 |
Jasvinder Kaur Vs. Addl.Commissioner (Admin.), Moradabad Division, Moradabad and others
|
October 7, 2010 |
JASVIR SINGH Vs. HAMEER SINGH
|
November 12, 2010 |
JASWANT SINGH Vs. KUSUM LATA DEVI
|
May 14, 2010 |
JAVED AHMAD Vs. HAFIZA BEGUM AND OTHERS
|
March 9, 2010 |
JAVED QAMAR SIDDIQUI Vs. RAMESH CHAND SETTHI AND ORS.
|
November 19, 2010 |
JAWAHAR LAL Vs. DEPUTY DIRECTOR OF EDUCATION MADHYAMIK VINDHYACHAL REGION
|
September 17, 2010 |
JAWAHAR LAL AGARWAL Vs. VINOD BHANDARI
|
September 22, 2010 |
JAWAHAR LAL MISHRA Vs. STATE OF U P
|
February 18, 2010 |
Jawahir Vs. State of U.P. and others
|
May 19, 2010 |
JAY DEEP CHAUDHARY AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 26, 2010 |
JAY DEEP JAUHARI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR.
|
October 26, 2010 |
JAY PRAKASH Vs. ADDL COMMISSIONER MEERUT REGION MEERUT
|
August 16, 2010 |
JAY PRAKASH YADAV Vs. STATE OF U P
|
October 4, 2010 |
JAY SHREE AND ANOTHER Vs. STATE OF U P AND ANOTHER
|
March 17, 2010 |
JEERWANTI DEVI Vs. CHAIRMAN M D U P STATE ROAD TRANSPORT CORPORATION
|
February 23, 2010 |
JEESAN Vs. STATE OF U. P.
|
February 1, 2010 |
JEESAN AND ORS. Vs. STATE OF U.P.
|
February 11, 2010 |
JEEV LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 21, 2010 |
JHALLOO Vs. STATE OF U.P.
|
January 4, 2010 |
JHANTOO Vs. STATE OF U P
|
March 17, 2010 |
JHENGURI RAM Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. DEPT. OF IRRGATION LKO
|
October 26, 2010 |
JIMEDAR YADAV Vs. STATE OF U P
|
March 17, 2010 |
Jitendra Vs. State of U.P.
|
April 22, 2010 |
Jitendra @ Nathu Yadav and others Vs. State of U.P.and another
|
August 25, 2010 |
Jitendra Kaur Vs. District Judge, Bareilly and Others
|
February 24, 2010 |
JITENDRA KUMAR SONI Vs. STATE OF U P
|
August 13, 2010 |
JITENDRA NATH RAI Vs. STATE OF UP
|
August 19, 2010 |
JITENDRA PAL SINGH ALIAS PAPPU Vs. STATE OF UP
|
July 23, 2010 |
JITENDRA PRAKASH PANDEY Vs. BOARD OF REVENUE LUCKNOW
|
May 27, 2010 |
JITENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 12, 2010 |
JITENDRA SINGH Vs. STATE OF UP
|
September 21, 2010 |
JITENDRA SINGH AND ANR. Vs. STATE OF U.P.
|
November 18, 2010 |
Jitendra Tiwari Vs. Prescribed Authority Civil Judge (J.D.) West, Ballia and Others
|
September 21, 2010 |
JITENDRA VALMIKI @ JITENDRA Vs. STATE OF U.P.
|
November 10, 2010 |
JOGINDER PRASAD Vs. STATE OF U.P.
|
October 21, 2010 |
Jokhan Prasad Vs. Superintending Engineer, Vidyut Vitran Mandal, Faizabad
|
May 21, 2010 |
Jugal Kishore Agarwal and others Vs. Rohit Kumar Agarwal and another
|
May 19, 2010 |
Jugdish Nai Vs. State
|
September 24, 2010 |
JUNAID PAHALWAN Vs. STATE OF UP
|
August 17, 2010 |
JWALA PRASAD Vs. STATE OF U P
|
February 22, 2010 |
JYOTI BALA SHARMA Vs. BHUPESH KUMAR VISHWAKARMA
|
February 8, 2010 |
K.C.C. Builders India Ltd. Vs. Mahanideshak (MARG VIKAS), Avam Vishesh Sachiv and others
|
January 21, 2010 |
K.R.B.L. LIMITED Vs. COMMISSIONER OF TRADE TAX
|
January 18, 2010 |
Kabir Ali Vs. State of U.P.& Anr.
|
March 19, 2010 |
Kadhore Vs. Board of Revenue and others
|
August 5, 2010 |
KADIR Vs. STATE OF U.P.
|
September 7, 2010 |
KAILASH CHANDRA MAURYA Vs. STATE OF U P
|
September 28, 2010 |
KAILASH GUPTA Vs. STATE OF U P
|
June 21, 2010 |
KAILASH NARAIN SHUKLA Vs. STATE OF U.P.
|
October 26, 2010 |
KAILASH NARAIN SIROTHIA Vs. STATE OF U.P. AND ORS.
|
July 22, 2010 |
KAILASH NATH Vs. STATE OF U.P. AND OTHERS
|
October 1, 2010 |
Kailash Nath Agarwal Vs. City Magistrate/Rent Control and Eviction Officer and others
|
March 16, 2010 |
KAILASH NATH DWIVEDI Vs. STATE OF U P
|
July 8, 2010 |
Kailash Nath Sharma Vs. Second Addl.C.J.(S.D.), Faizabad
|
July 5, 2010 |
KAILASH PRASAD VERMA Vs. UNION OF INDIA MUMBAI
|
January 27, 2010 |
KAILASH SAHKARI AWAS SAMITI Vs. STATE OF U.P. AND ORS.
|
February 2, 2010 |
KALI RAM Vs. MISTRI UDAL
|
October 28, 2010 |
KALIKA PRASAD MISHRA AND ORS. Vs. STATE OF U.P. AND ANR.
|
August 9, 2010 |
Kalika Rai Vs. D.D.C. and others
|
September 8, 2010 |
Kalim Ahmad Vs. Principal Judge of Family Court and another
|
July 26, 2010 |
Kallan Vs. Hemant Sahay
|
October 5, 2010 |
Kallo Vs. District Judge, Gonda and others
|
September 27, 2010 |
KALLU Vs. STATE OF UP
|
February 26, 2010 |
KALLU Vs. VARANASI DEVELOPMENT AUTHORITY
|
March 25, 2010 |
KALLU AND ORS. Vs. STATE OF U.P.
|
August 9, 2010 |
KALLU ARAK Vs. STATE OF U.P.
|
October 25, 2010 |
KALLU KHAN Vs. STATE OF U P
|
May 26, 2010 |
KALPANA OJHA Vs. RAM LALA OJHA
|
April 16, 2010 |
Kalpna Mishra And Others Vs. State of U.P. And Others
|
May 10, 2010 |
KALPNATH CHAUBEY Vs. INFORMATION COMMISSIONER
|
January 21, 2010 |
Kalu and others Vs. Shyam Lal Agrawal and others
|
March 15, 2010 |
Kalyan Singh Vs. Special Judge, Mathura and others
|
September 1, 2010 |
KALYAN SINGH Vs. STATE OF U P
|
March 19, 2010 |
KAMAL JI Vs. STATE OF U P
|
January 21, 2010 |
KAMAL PRAKASH @ KAMAL NATH @ SUDDAN Vs. COMMISSIONER KANPUR DIVISION
|
February 6, 2010 |
KAMAL PRAKASH ALIAS KAMALNATH ALIAS SUDDAN Vs. COMMISSIONER KANPUR DIVISION
|
February 16, 2010 |
KAMAL RAJ PATPATIYA Vs. HAR BAI SAHU
|
November 19, 2010 |
KAMAL SINGH AND ANR. Vs. STATE OF U.P. AND ANR.
|
June 30, 2010 |
KAMAL-UD-DIN @ BABU Vs. STATE OF U.P.
|
May 11, 2010 |
Kamala Devi and another Vs. State of U.P.and others
|
October 20, 2010 |
KAMALA PRASAD PANDEY Vs. STATE OF UP
|
July 21, 2010 |
KAMLA DEVI Vs. STATE OF U P
|
July 30, 2010 |
KAMLA DEVI Vs. III ADDITIONAL DISTRICT JUDGE
|
November 12, 2010 |
Kamla Devi (Smt.) Vs. IIIrd Additional District Judge and Others
|
September 12, 2010 |
KAMLA KANT PANDEY Vs. RANJAN DWIVEDI, SECRETARY
|
December 1, 2010 |
KAMLA PRASAD Vs. STATE OF U.P. AND ORS.
|
September 24, 2010 |
Kamla Shankar Choudhary Vs. State of U.P.&Ors.
|
July 20, 2010 |
KAMLA SRIVASTAVA Vs. STATE OF U.P.
|
July 9, 2010 |
KAMLAPATI VERMA @ DHAKELU Vs. STATE OF U.P. AND ORS.
|
October 21, 2010 |
Kamlapati Verma alias Dhakelu Vs. State of U.P.and Others
|
September 7, 2010 |
KAMLESH AGNIHOTRI Vs. STATE OF U.P.
|
July 22, 2010 |
KAMLESH AND ORS. AND MAHENDRA @ THAKUR Vs. STATE OF U.P.
|
July 8, 2010 |
KAMLESH KUMAR SHARMA S/O LATE MISHRI LAL SHARMA & ORS Vs. STATE OF U.P. THRU SECRETARY HOME & ORS
|
July 16, 2010 |
KAMTA MEHRA Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS
|
April 2, 2010 |
KAMTA PAL Vs. STATE OF U P
|
April 6, 2010 |
Kanchan Devi and others Vs. Saroj Devi
|
July 7, 2010 |
KANCHAN GUPTA ARANGA Vs. STATE OF UP
|
April 13, 2010 |
Kanchan Sangwan Vs. State of U.P.Through Secretary, Department of Secondary Education, Government of U.P., Lucknow and Others
|
April 19, 2010 |
KANHAIYA Vs. STATE OF UP
|
July 28, 2010 |
Kanhaiya (In Jaii) Vs. State of U.P.
|
July 28, 2010 |
KANHAIYA LAL Vs. STATE OF U P
|
March 16, 2010 |
KANHAIYA LAL Vs. MAHENDRA PRAKASH
|
March 17, 2010 |
KANHAIYA LAL YADAV AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 14, 2010 |
KANHAIYA TALKIES Vs. STATE OF U.P. AND ANOTHER
|
December 14, 2010 |
KANHAIYYA LAL Vs. STATE OF U P
|
December 23, 2010 |
KANLESH KUMAR Vs. STATE OF U.P.
|
October 22, 2010 |
KANPUR DEVELOPMENT AUTHORITY Vs. SHRI KHUMAN
|
February 25, 2010 |
KANPUR DEVELOPMENT AUTHORITY Vs. SHYAMA SWASTHYA KENDRA
|
May 24, 2010 |
KANPUR DEVELOPMENT AUTHORITY Vs. JAINA PROPERTIES AND FINANCE LIMITED
|
September 1, 2010 |
KANPUR ELECTRICITY SUPPLY COMPANY AND ANR. Vs. ADDITIONAL LABOUR COMMISSIONER AND ORS.
|
March 19, 2010 |
KANPUR JAL SANSTHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
August 17, 2010 |
Kanti Prasad Vs. State of U.P. and others
|
April 23, 2010 |
KAPIL Vs. STATE OF UP
|
September 9, 2010 |
KAPIL DEO Vs. VIRENDRA KUMAR RASTOGI
|
October 29, 2010 |
KAPIL DEO SINGH Vs. STATE OF U P
|
July 2, 2010 |
KAPOOR CHAND JAIN Vs. PRESCRIBED AUTHORITY MATHURA
|
September 20, 2010 |
KARAM CHAND THAPAR BROTHERS LTD Vs. NANDINI ROOFING SYSTEM PVT LTD
|
July 7, 2010 |
KARAMVEER SINGH Vs. STATE OF UP
|
July 29, 2010 |
KARAMVEER SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 5, 2010 |
KARAN RAJ DUBEY Vs. CIVIL JUDGE (SD) FAIZABAD AND OTHERS
|
August 5, 2010 |
KARAN SINGH Vs. STATE OF U P
|
November 26, 2010 |
Karan Singh Vs. Sanjeev Kumar
|
April 19, 2010 |
KARAN SINGH YADAV Vs. STATE OF U P
|
July 8, 2010 |
KARTIK Vs. STATE OF U.P.
|
October 28, 2010 |
KARTIKEYA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX KANPUR
|
July 21, 2010 |
Karua @ Tej Pal @ Rajendra and another Vs. State of U.P.
|
July 16, 2010 |
Karuna Shankar Vs. Additional Civil Judge (J.D.) South Unnao and others
|
December 22, 2010 |
KASMEER SINGH YADAV Vs. DIRECTOR OF EDUCATION UP LUCKNOW
|
April 13, 2010 |
KATORI DEVI Vs. STATE OF U.P. AND ORS.
|
January 25, 2010 |
KAUSHAL KISHORE Vs. UNION OF INDIA
|
April 29, 2010 |
KAUSHAL PAL SINGH Vs. STATE OF U.P. THROUGH PRINCIPAL SECY.
|
August 13, 2010 |
KAUSHAR ALI Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
KAVITA Vs. STATE OF U P AND ORS
|
September 27, 2010 |
KEDAR NARAIN KRISHAK INTER COLLEGE AND ANR Vs. STATE OF U P AND ORS
|
May 27, 2010 |
Kedar Rajbhar and another Vs. State of U.P.
|
February 1, 2010 |
Kedar Singh and another Vs. Deputy Director of Consolidation and Others
|
November 8, 2010 |
KEDARI Vs. STATE OF U.P.
|
March 25, 2010 |
KESAR ENTERPRISES LTD. Vs. STATE OF U.P. AND ORS.
|
August 27, 2010 |
KESHAV DEV Vs. STATE OF U.P. AND ORS.
|
December 14, 2010 |
Keshav Dev @ Keshav Singh Vs. Shyam Sunder and others
|
May 26, 2010 |
KESHAV PRASAD JAISWAL Vs. SITA RAM
|
April 20, 2010 |
Keshav Pratap Singh Vs. State of U.P.and another
|
September 21, 2010 |
KESHAV PRATAP SINGH Vs. STATE OF U P AND ANOTHER
|
September 21, 2010 |
KEWLA DEVI Vs. ADDITIONAL JUDGE FAIZABAD
|
July 9, 2010 |
KHAJAN SINGH Vs. STATE OF U.P. AND OTHERS
|
January 6, 2010 |
KHALID NIZAMI ALIAS SALLU Vs. STATE OF U P
|
April 28, 2010 |
KHALIDA KHANAM Vs. MOATAMA JYOTIBA PHOOLEY ROHILKHAND UNIVERSITY BAREILLY
|
March 26, 2010 |
KHANJOO Vs. STATE OF U.P.
|
October 27, 2010 |
Khannu Vs. State of U.P.& Anr.
|
October 26, 2010 |
KHATOON BEGUM Vs. ADDL DISTRICT JUDGE
|
May 18, 2010 |
Khatoon Begum and others Vs. Addl.District Judge, Court No.7, Moradabad and others
|
August 11, 2010 |
KHEM CHAND Vs. STATE OF U P
|
November 22, 2010 |
KHEM SINGH Vs. DISTRICT MAGISTRATE/ADMINISTRATOR AND ORS.
|
November 26, 2010 |
KHOOB CHAND Vs. STATE OF U.P.
|
November 1, 2010 |
KHURRAM SIDDIQUI Vs. STATE OF UP
|
August 20, 2010 |
KHURSHEED Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
|
September 15, 2010 |
Khursheed Jaraal Qidwai Vs. State of U.P. & Ors.
|
April 15, 2010 |
KHURSIDA BANO Vs. STATE OF U.P.
|
September 24, 2010 |
Khwaja Bux Vs. Nazar Ali and Another
|
September 22, 2010 |
KIRAN LATA Vs. STATE OF UP
|
May 25, 2010 |
KIRTI RAJE SINGH Vs. UNIVERSITY OF ALLAHABAD
|
July 22, 2010 |
KISAN INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 29, 2010 |
Kisan Sahkari Chini Mills Ltd., Ghosi Vs. State of U.P. & Ors.
|
December 20, 2010 |
KISHAN Vs. STATE OF U P
|
October 25, 2010 |
Kishan Chandand Others Vs. Kailash Chandra Gupta and Others
|
January 22, 2010 |
KISHAN KUMAR Vs. STATE OF U P
|
December 1, 2010 |
KISHAN KUMAR Vs. STATE OF U.P.
|
September 9, 2010 |
KISHAN SAHAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
July 28, 2010 |
KISHORE AUTO SALES Vs. BHARAT PETROLEUM CORPORATION LTD
|
May 14, 2010 |
KISHORE KUMAR Vs. STATE OF U P
|
May 13, 2010 |
Kishori Lal and Others Vs. State of U.P. and Another
|
September 1, 2010 |
KISHUN SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION DISTRICT MIRZAPUR
|
February 17, 2010 |
KM MAMTA Vs. STATE OF U P
|
January 22, 2010 |
KM NIRMALA Vs. STATE OF UP
|
September 6, 2010 |
KM REHANA BEGUM ANSARI Vs. STATE OF UP
|
May 12, 2010 |
KM SEEMA Vs. STATE OF UP
|
September 28, 2010 |
KM SWETA GARG Vs. STATE OF UP
|
July 12, 2010 |
KM. ASMA ANJUM Vs. CONTROLLER OF EXAMINATIONS AND ORS.
|
August 6, 2010 |
KM. GEETA MEHROTRA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
September 6, 2010 |
KM. MOHINI SINGH Vs. STATE OF U.P. THRU PRIN. SECY. SECONDARY EDUCATION AND ORS.
|
August 31, 2010 |
KM. RAMAKANTI ALIAS SRI KANTI Vs. STATE OF U.P. THROUGH S.P. UNNAO AND ORS.
|
February 10, 2010 |
KOHLI BROTHERS COLOUR LAB (P) LTD. Vs. THE COMMISSIONER, INCOME TAX
|
May 20, 2010 |
KOKAB ABBAS Vs. SHIA CENTRAL BOARD OF WAQF
|
March 31, 2010 |
KOMAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
KOTAK MAHINDRA BANK LTD Vs. CHOPRA FABRICATORS AND MANUFACTURERS PVT LTD
|
August 20, 2010 |
KOTHARI PRODUCTS LTD Vs. STATE OF U P
|
October 19, 2010 |
KRIPA NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 4, 2010 |
Kripa Ram Singh Vs. Union of India and others
|
September 17, 2010 |
KRIPA SHANKAR @ NANHEY Vs. STATE OF U.P.
|
August 2, 2010 |
Kripa Shanker Pandey Vs. Baij Nath Pandey
|
January 29, 2010 |
KRIPAL SINGH Vs. STATE OF U.P. AND ORS.
|
July 15, 2010 |
Kripal Singh Vs. State of U.P. and others
|
January 13, 2010 |
Krishna Vs. Vijai Kumar Gupta and others
|
January 25, 2010 |
Krishna Vs. Vijay Kumar Gupta and others
|
March 16, 2010 |
KRISHNA AND OTHERS Vs. STATE OF U P AND OTHERS
|
September 20, 2010 |
Krishna Chandra Verma Vs. Ram Gopal
|
May 24, 2010 |
Krishna Charitable Trust Society And Anr. Vs. National Council For Teacher Education And Ors.
|
January 19, 2010 |
KRISHNA DEVI Vs. ADDITIONAL DISTRICT JUDGE KANPUR
|
December 8, 2010 |
Krishna Hari Tiwari Vs. XIIth A.D.J. and another
|
February 18, 2010 |
Krishna Industries, Mathura Nagar, Barabanki Vs. State of U.P. and others
|
July 2, 2010 |
Krishna Kant Soni Vs. State of U.P. and others
|
April 21, 2010 |
Krishna Kumar Vs. State of U.P.& Ors.
|
August 19, 2010 |
KRISHNA KUMAR Vs. STATE OF U P
|
December 20, 2010 |
KRISHNA KUMAR Vs. COURT OF DISTRICT REGISTRAR ADM FANDR RAIBARELI
|
March 10, 2010 |
Krishna Kumar @ Siyaram Vs. State of U.P. and another
|
March 18, 2010 |
KRISHNA KUMAR ALIAS PAPPU Vs. STATE OF UP
|
February 3, 2010 |
KRISHNA KUMAR BHASIN AND ORS. Vs. STATE OF U.P. AND ANR.
|
June 14, 2010 |
Krishna Kumar Gupta Vs. State of U.P. & Ors.
|
April 29, 2010 |
KRISHNA KUMAR MISHRA Vs. STATE OF UP
|
May 6, 2010 |
Krishna Kumar Shukla Vs. State of U.P. and others
|
April 13, 2010 |
Krishna Kumar Tiwari @ Munna Vs. State of U.P.
|
January 22, 2010 |
KRISHNA LAL Vs. STATE OF U.P. AND ORS.
|
November 11, 2010 |
KRISHNA MURARI Vs. LAXMI NARAIN
|
August 31, 2010 |
KRISHNA MURARI MISHRA Vs. STATE OF U.P. THROUGH THE SECY. SECONDARY EDU. AND ORS.
|
August 2, 2010 |
Krishna Murari Pandey Vs. State of U.P. & Ors.
|
April 13, 2010 |
Krishna Nand Chaturvedi and Others Vs. State of U.P. Through Its Secretary, Higher Education, Civil Secretariat, U.P. at Lucknow and another
|
January 13, 2010 |
KRISHNA PAL Vs. STATE OF UP
|
April 5, 2010 |
KRISHNA PAL SHARMA Vs. DISTRICT ADMINISTRATIVE COMMITTEE OF U.P. PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETIES CENTRALIZED SERVICE AND ORS.
|
May 3, 2010 |
KRISHNA PAL SINGH Vs. STATE OF UP
|
October 1, 2010 |
KRISHNA PRATAP Vs. STATE OF U P
|
April 13, 2010 |
KRISHNA SAXENA Vs. STATE OF UP
|
August 19, 2010 |
KRISHNA SHANKER SHARMA AND ORS. Vs. STATE OF U.P. THROUGH SECY. EDUCATOIN AND 6 ORS.
|
July 20, 2010 |
KSHETRIYA SRI GANDHI ASHRAM, THROUGH ITS SECRETARY SHRI NATHUNI PANDEY AND ANR. Vs. ADDITIONAL DISTRICT JUDGE, SITAPUR AND ORS.
|
January 7, 2010 |
KSHITIJ BHARDWAJ Vs. STATE OF U P
|
April 2, 2010 |
KU. SHAHIN Vs. STATE OF U.P. AND OTHERS
|
February 18, 2010 |
KULBHASKAR ASHRAM DEGREE COLLEGE Vs. COLLECTOR KAUSHAMBI AND OTHERS
|
April 20, 2010 |
KULDEEP DWIVEDI Vs. UNION OF INDIA (UOI) THRU SECY. HOME AND 3 ORS.
|
July 23, 2010 |
KULDEEP KARVARIA Vs. STATE OF U.P. AND ORS.
|
May 11, 2010 |
KULDEEP KUMAR JOHARI Vs. STATE BANK OF INDIA AND ORS.
|
April 6, 2010 |
KULDEEP KUMAR JOHARI Vs. STATE BANK OF INDIA
|
July 22, 2010 |
KULDEEP KUMAR TRIPATHI Vs. RANG BAHADUR
|
February 25, 2010 |
Kuldeep Pawar @ Neetu Vs. State of U.P. and others
|
August 9, 2010 |
Kuldeep S/o Hukum Singh Vs. State of U.P.
|
March 16, 2010 |
KULDEEP SINGH Vs. STATE OF U P
|
April 6, 2010 |
KULWANT SINGH Vs. STATE OF U.P.
|
December 6, 2010 |
KULWANT SINGH AND ORS. Vs. STATE OF U.P. THRU. P.S. HOME DEPT. AND ORS.
|
April 22, 2010 |
KUMARI NEETU SINGH Vs. STATE OF U.P. THR. THE SEC. MADHYAMIK SHIKSHA CIV. SEC. AND ORS.
|
August 2, 2010 |
KUMARI SANDHYA Vs. STATE OF U.P. AND ORS.
|
April 22, 2010 |
KUMARI UDITA Vs. STATE OF U.P. THROUGH PRIN. SECY. MEDICAL EDUCATION AND ORS.
|
March 8, 2010 |
KUMBHAI CHINI MILLS Vs. STATE OF U P
|
February 11, 2010 |
KUNDAN SINGH KHAMPA Vs. SMT. PUSHPA DEVI AND ANR.
|
July 23, 2010 |
KUNJ BIHARI LAL CHARITABLE TRUST Vs. STATE OF UP
|
August 10, 2010 |
KUNWAR JEET SINGH, Vs. THE STATE OF U.P. AND ORS.
|
February 26, 2010 |
Kunwar Pal Singh Vs. State of U.P.Through Principal Secretary, Secondary Education, U.P., Lucknow and Others
|
November 19, 2010 |
Kurmanchal Fruit Suppliers Vs. Krishi Utpadan Mandi Samiti, Haldwani and others
|
September 24, 2010 |
KURSUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 25, 2010 |
KUSHLANAND NAUTIYAI Vs. UNION OF INDIA
|
January 11, 2010 |
KUSMA PAL Vs. STATE OF U.P. AND ORS.
|
February 5, 2010 |
L.M.L.Ltd. Vs. State of U.P.and others
|
September 17, 2010 |
L/NAIK, DHANANJAY SINGH Vs. STATE OF U.P. AND ORS.
|
October 28, 2010 |
LACHHU Vs. RABBAL
|
January 13, 2010 |
Laik Ahmad Vs. State of U.P. and Another
|
August 20, 2010 |
Lajjavati Vs. State of U.P.
|
November 24, 2010 |
LAJPAT RAY CHNADAULIYA Vs. STATE OF UP
|
September 8, 2010 |
Lakhan Singh Vs. D.D.C.and others
|
December 23, 2010 |
LAKHMI Vs. STATE
|
April 16, 2010 |
Lakshmi Sugar & Oil Mills Ltd. Hardoi And Another Vs. State of U.P.Through Secy.Sugar Industries Lko. And Others
|
April 30, 2010 |
Lal Babu Chaudhary Vs. State of U.P. and others
|
January 13, 2010 |
Lal Bahadur Vs. State of U.P. and others
|
October 5, 2010 |
Lal Bahadur Singh Vs. State of U.P. & Ors.
|
March 11, 2010 |
LAL BAHADUR SINGH Vs. STATE OF U P
|
December 22, 2010 |
LAL CHAND AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 16, 2010 |
LAL CHAND S/O LATE SURYA PRASAD AND ANR. Vs. STATE OF U.P. THRU. SECRETARY AGRICULTURE DEPT. AND ORS.
|
September 3, 2010 |
LAL CHANDRA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR (CIVIL SUPPLY) AND ORS.
|
April 15, 2010 |
LAL CHANDRA AGRAWAL Vs. STATE OF U P
|
December 3, 2010 |
LAL CONSTRUCTION CO Vs. GENERAL MANAGER NORTH EAST RAILWAY
|
October 4, 2010 |
LAL JEE Vs. STATE OF U P
|
September 29, 2010 |
LAL JI Vs. STATE OF U P
|
February 22, 2010 |
Lal Man Vs. State of U.P. and others
|
April 22, 2010 |
Lal Mohammad Vs. State of U.P.
|
August 9, 2010 |
LAL PRATAP SINGH Vs. STATE OF U P AND ORS
|
April 30, 2010 |
LAL SAHAB SINGH Vs. SECRETARY SUGAR CANE VIKAS UTTAR PRADESH GOVERNMENT LUCKNOW
|
August 10, 2010 |
LAL SINGH Vs. BOARD OF REVENUE
|
July 26, 2010 |
LALA @ ABDUL GAFFAR Vs. STATE OF U.P.
|
May 25, 2010 |
LALA GHANSHYAM DASS Vs. IST A D J
|
July 29, 2010 |
LALANI PANDEY Vs. STATE OF U P
|
December 16, 2010 |
LALARAM LODH Vs. STATE OF U.P.
|
May 14, 2010 |
LALIT KUMAR Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
Lalit Kumar Tyagi Vs. State of U.P.and others
|
April 23, 2010 |
LALIT RAWAT Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
September 17, 2010 |
LALITA DEVI Vs. ADDL. COMMISSIONER, JHANSI
|
October 4, 2010 |
LALJEE TIWARI Vs. STATE OF U P
|
March 26, 2010 |
LALLAN @ DEVI PRASAD AND ORS. Vs. STATE OF U.P.
|
February 11, 2010 |
LALLAN PRASAD Vs. SRI S.K. VERMA, SECRETARY, MINES AND MINERAL AND ORS.
|
September 29, 2010 |
LALLAN PRASAD Vs. STATE OF U.P. AND OTHERS
|
January 25, 2010 |
LALLAN PRASAD SRIVASTAVA Vs. STATE OF U P
|
December 21, 2010 |
LALLAN PRASAD VERMA Vs. STATE OF UP
|
May 5, 2010 |
LALLAN YADAV Vs. STATE OF U P
|
August 18, 2010 |
Lalloo Singh Vs. Union of India and others
|
April 1, 2010 |
LALTA PRASAD Vs. HOUSING COMMISSIONER U.P.
|
October 8, 2010 |
LALTA PRASAD PANDEY Vs. STATE OF U P
|
July 19, 2010 |
Larsen & Toubro Ltd. Vs. Maharaji Educational Trust
|
September 24, 2010 |
LATA Vs. STATE OF U P
|
November 10, 2010 |
LATIF KHAN Vs. AMAN ULLA
|
August 3, 2010 |
Latifur Rahman Vs. State of U. P. and another
|
January 19, 2010 |
LAV KUMAR TIWARI Vs. THE STATE OF U.P. AND ORS.
|
September 14, 2010 |
Laxman Singh Vs. Rekha
|
February 1, 2010 |
LAXMAN SINGH Vs. STATE OF U P
|
September 17, 2010 |
LAXMAN SINGH Vs. STATE OF U.P. AND ORS.
|
February 24, 2010 |
Laxman Singh Vs. State of U.P.(Now State of Uttarakhand)
|
July 27, 2010 |
LAXMAN SINGH Vs. CHANCELLOR HIS EXELLENCY THE GOVERNER OF UP
|
February 2, 2010 |
Laxman Yadav Vs. State of U.P.
|
May 11, 2010 |
LAXMI CHANDRA GUPTA Vs. IIND ADDL SESSIONS JUDGE BADAUN
|
September 1, 2010 |
LAXMI DEVI Vs. STATE OF UP
|
August 9, 2010 |
LAXMI DEVI TANDON Vs. KAILASH NATH MEHROTRA
|
November 26, 2010 |
LAXMI MOHAN SHARMA Vs. STATE OF U P
|
October 7, 2010 |
Laxmi Narain Vs. Shyam Lal & Ors.
|
April 5, 2010 |
LAXMI NARAIN Vs. STATE OF U.P. AND ORS.
|
November 23, 2010 |
Laxmi Narain Pandey Vs. State of U.P. and others
|
August 31, 2010 |
Laxmi Narain Sahu Vs. Judge, S.C.C., Jhansi and others
|
March 16, 2010 |
Laxmi Narayal Pal and others Vs. Bharat Kumar Dube
|
July 26, 2010 |
LAXMI NARAYAN @ GUDDU RAJBHAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
LAXMI NARAYAN AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 30, 2010 |
LAXMI NARAYAN CHAUDHARI AND ORS. Vs. STATE OF U.P.
|
November 22, 2010 |
Laxmi Narayan Sharma Vs. Bharat Singh and others
|
August 2, 2010 |
Laxmi Narayan Upadhyay Vs. State of U.P. and another
|
April 12, 2010 |
LAXMI SHANKER GUPTA Vs. STATE OF U P
|
October 26, 2010 |
Leelu and another Vs. State of U.P. and another
|
August 5, 2010 |
LEENA KATIYAR Vs. STATE OF U P AND ORS
|
November 12, 2010 |
LIFE INSURANCE CORP OF INDIA Vs. DISTRICT MAGISTRATE
|
November 8, 2010 |
LILA DHAR GERA Vs. UNION OF INDIA
|
July 20, 2010 |
LILADHAR Vs. BOARD OF REVENUE U.P. AT ALLAHABAD
|
March 29, 2010 |
Liladhar Vs. Union of India and others
|
May 14, 2010 |
LILARAM CHAWLA Vs. U P AVAS EVAM VIKAS PARISHAD
|
July 23, 2010 |
Liyakat Ali Vs. Chunni Devi
|
July 16, 2010 |
LIYAKAT KHAN Vs. STATE OF U.P. AND ORS.
|
July 3, 2010 |
LIYAKAT MARQUISE KHAN Vs. CHRIST CHURCH COLLEGE SOCIETY KANPUR
|
August 11, 2010 |
LIYAQAT ALI KHAN Vs. STATE OF U.P.
|
September 17, 2010 |
LOCHAN SINGH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
July 15, 2010 |
LOCHAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
March 25, 2010 |
Lodeshwar Shukla Vs. Additional District Judge, Lucknow and others
|
March 17, 2010 |
Lok Mal alias Loku Vs. State of U.P.
|
March 22, 2010 |
Lok Ranjan Goswami Vs. State of U.P. and another
|
October 21, 2010 |
Lucknow Development Authority Vs. Nattha and another
|
March 30, 2010 |
Lucknow Development Authority Vs. Faijaz Ahmad and others
|
April 28, 2010 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. MOLHEY AND ANR.
|
April 7, 2010 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. THAKUR PRASAD AND ORS.
|
April 27, 2010 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAM SEVAK AND ORS.
|
April 15, 2010 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAJA RAM
|
September 29, 2010 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. JIYA LAL
|
September 29, 2010 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. HUBRAJA
|
October 7, 2010 |
Lucknow Nagar Nigam Vs. Shri Kant and others
|
April 29, 2010 |
LUXMI KANT SHUKLA Vs. STATE OF UP
|
September 16, 2010 |
LUXMI OIL AND VANASPATI PVT LIMITED Vs. COMMISSIONER CENTRAL EXCISE
|
August 6, 2010 |
M D MEMBER SECRETARY U P CO OPERATIVE UNION Vs. APPELLATE AUTHORITY
|
July 2, 2010 |
M P GUPTA Vs. SYNDICATE BANK
|
September 13, 2010 |
M S RANA Vs. UNION OF INDIA
|
September 30, 2010 |
M.D.U.P.S.I.D.C. LTD. Vs. MOTI SINGH AND ORS.
|
November 11, 2010 |
M.K. Singh, Addl. District & Sessions Judge/Ftc, Badaun Vs. Uma Shankar Sharma Advocate, Badaun
|
February 16, 2010 |
M.L.Soni Vs. Director of Education (Higher) and others
|
September 14, 2010 |
M.R. Associates, Lucknow Through Its Partner Vs. Court of Additional District Judge, Lucknow and others
|
March 15, 2010 |
M/S NAWAB MOTORS Vs. M/S METAL FAB INDUSTRIES PVT. LIMITED THROUGH ITS DIRECTOR
|
September 27, 2010 |
Madan Gopal Vs. State of U.P. & Ors.
|
January 13, 2010 |
MADAN GOPAL Vs. STATE OF U P
|
January 12, 2010 |
MADAN GOPAL Vs. STATE OF U.P. AND ORS.
|
August 13, 2010 |
MADAN KISHORE Vs. STATE OF U.P.
|
October 22, 2010 |
MADAN LAL ARORA Vs. STATE OF U.P. AND ORS.
|
September 6, 2010 |
MADAN MOHAN Vs. ARUN SHOURIE
|
January 22, 2010 |
MADARSA QURANIA ADAMPUR AKBAR DISTRICT JAUNPUR Vs. STATE OF U P
|
November 29, 2010 |
MADHAV PRASAD Vs. RADHEY LAL
|
March 19, 2010 |
MADHO LAL (PRADHAN) Vs. STATE OF U.P. AND ORS.
|
March 19, 2010 |
MADHU BASRA Vs. STATE OF U.P.
|
February 1, 2010 |
MADHU COLONIZERS PVT LTD Vs. STATE OF UP
|
May 27, 2010 |
Madhu Gautam and others Vs. State of U.P. and others
|
August 13, 2010 |
Madhu Gupta Vs. Satish Chand & Ors.
|
March 25, 2010 |
MADHU RAM Vs. STATE OF U P
|
April 22, 2010 |
MADHUBALA SAXENA Vs. STATE OF U P
|
January 27, 2010 |
MADHUKAR SHUKLA Vs. ADDL. DISTRICT JUDGE COURT NO. 8 LUCKNOW
|
February 16, 2010 |
Madhuri Singh @ Smt.Virendra Singh and others Vs. Usha Devi and others
|
August 28, 2010 |
MADHUSUDAN PRASAD MISHRA Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. AND ORS.
|
September 1, 2010 |
MADHYAMIK SHIKSHA PARISHAD Vs. DISTRICT JUDGE BAGHPAT
|
January 22, 2010 |
MADHYAMIK SHIKSHA PARISHAD Vs. IIND ADJ
|
May 4, 2010 |
MAGNOO JHA Vs. PUNJAB NATIONAL BANK THRU B.M. AND 6 ORS.
|
August 25, 2010 |
MAHABIR Vs. STATE OF U.P.
|
February 10, 2010 |
Mahabir (Deceased) Represented Through The Legal Heirs Vs. Deputy Director of Consolidation, Deoria and Others
|
January 22, 2010 |
Mahabir Singh Vs. State Bank of India and others
|
May 25, 2010 |
MAHADEO PRASHAD Vs. STATE OF UP
|
September 13, 2010 |
MAHADEV PRASAD Vs. STATE OF U.P.
|
August 17, 2010 |
MAHANT SHIVRAM GIRI Vs. CIVIL JUDGE MALIHABAD (S.D.) AND ORS.
|
December 20, 2010 |
Maharaj Kumar Mohd.Amir Ali Khan Vs. Special Judge Ayodhya Prakaran Lucknow and another
|
May 7, 2010 |
MAHARAJ SINGH Vs. JAUHARI
|
May 26, 2010 |
MAHATAM SINGH Vs. STATE OF UP
|
August 18, 2010 |
MAHAVEER AND ANR. Vs. STATE OF U.P.
|
August 3, 2010 |
MAHAVEER PRASAD Vs. D.I.O.S. AND ORS.
|
November 19, 2010 |
Mahaveer Prasad Sharma Vs. Mohammad Wasim and another
|
September 1, 2010 |
Mahavir Singh Vs. Deputy Director of Consolidation, Allahabad and others
|
November 2, 2010 |
MAHBOOB HASAN MIYAN Vs. STATE OF U P
|
September 16, 2010 |
MAHENDRA Vs. STATE OF U P
|
October 20, 2010 |
Mahendra Vs. State of U.P.
|
September 29, 2010 |
MAHENDRA Vs. STATE OF U.P.
|
August 4, 2010 |
MAHENDRA DEO TEWARI Vs. STATE OF U.P. AND ANR.
|
September 15, 2010 |
MAHENDRA KUMAR Vs. DISTRICT JUDGE MEERUT
|
September 30, 2010 |
MAHENDRA KUMAR GAUD Vs. STATE OF U.P. AND ANR.
|
July 20, 2010 |
MAHENDRA KUMAR VERMA Vs. STATE OF U P
|
July 28, 2010 |
MAHENDRA NATH Vs. STATE OF U P
|
May 13, 2010 |
MAHENDRA NATH TIWARI Vs. STATE OF U P
|
March 12, 2010 |
MAHENDRA PAL SINGH Vs. THE COLLECTOR BAHRAICH AND ORS.
|
January 7, 2010 |
MAHENDRA PRAJAPATI Vs. STATE OF U.P.
|
November 16, 2010 |
MAHENDRA PRATAP SINGH Vs. STATE OF UP
|
April 20, 2010 |
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
May 17, 2010 |
MAHENDRA SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
|
March 29, 2010 |
MAHENDRA SINGH Vs. STATE OF U P
|
February 19, 2010 |
MAHENDRA SINGH (WORK AGENT) Vs. STATE OF U.P.
|
May 18, 2010 |
Mahendra Singh Bhati and another Vs. State of U.P. and another
|
October 22, 2010 |
Mahendranath Vs. State of U.P. and Others
|
May 13, 2010 |
Mahendrawati and others Vs. State of U.P.and another
|
September 8, 2010 |
Mahesh Vs. Narain and others
|
May 13, 2010 |
Mahesh Vs. State of U.P.
|
April 2, 2010 |
MAHESH AND ANR. Vs. STATE OF U.P.
|
August 4, 2010 |
MAHESH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
September 6, 2010 |
MAHESH CHAND Vs. AMICHAND
|
February 2, 2010 |
MAHESH CHANDRA SHARMA Vs. STATE OF U P
|
January 6, 2010 |
MAHESH KUMAR BHATIA Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE AND ANR.
|
September 27, 2010 |
Mahesh Kumar Sharma Vs. Government of India and others
|
January 5, 2010 |
Mahesh Prasad and others Vs. Deputy Director of Consolidation, District Jalaun at Orai and others
|
August 17, 2010 |
MAHESHWARI AGENCIES Vs. STATE OF U.P. AND ORS.
|
April 13, 2010 |
MAHFOOZ AHMAD KHAN Vs. STATE OF U P
|
July 2, 2010 |
MAHRAJ BALI Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE
|
May 4, 2010 |
MAHRAJ SINGH Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
MAHTAB AHMAD Vs. UNION OF INDIA
|
July 29, 2010 |
Mahtab Khan, P.B.R.No.1326/2006 Vs. State of U.P. and others
|
July 19, 2010 |
Mairaj Ahmad and another Vs. State of U.P.
|
January 12, 2010 |
Major Bipul Kumar Vs. State of U. P. and Others
|
January 7, 2010 |
MAJOR SHIV DAYAL SINGH MAHAVIDYALAYA Vs. STATE OF U.P. AND OTHERS
|
January 13, 2010 |
MALA KUMARI Vs. STATE OF UP
|
July 22, 2010 |
Malik Ram & Ors. Vs. Deputy Director, Consolidation, Bahraich & Ors.
|
August 31, 2010 |
MALIK SHAHNAWAZ WALI KHAN ALIAS ARVIND MALIK Vs. STATE OF UP
|
August 9, 2010 |
Malkhan Singh Vs. State of U.P., through Principal Secretary, (F & R), U.P., Lucknow and others
|
May 11, 2010 |
MALKHAN SINGH Vs. STATE OF U P
|
November 23, 2010 |
MALTI DEVI Vs. STATE OF U P
|
September 20, 2010 |
Malti Devi Vs. State of U.P. and others
|
April 22, 2010 |
MALTI DEVI Vs. STATE OF U P
|
April 2, 2010 |
Mamta Vs. State of U.P.
|
January 22, 2010 |
Mamta and another Vs. State of U.P. and another
|
April 27, 2010 |
MAMTA DEVI Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
MAMTA DEVI AND ORS Vs. SHIV PAL SINGH AND ORS
|
December 15, 2010 |
MAMTA VERMA Vs. UNION OF INDIA
|
November 16, 2010 |
MAN MOHAN AND ORS. Vs. MUNI PRASAD S/O TRIBHUWAN DUTT AND ORS.
|
October 26, 2010 |
MAN MOHAN NATH SINHA Vs. STATE OF U.P. AND ORS.
|
February 2, 2010 |
Man Singh Vs. State of Uttarakhand
|
December 29, 2010 |
MAN SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
MAN SINGH SAROJ Vs. STATE OF U.P.
|
June 4, 2010 |
MANA ALIAS MANIA LAL PASI Vs. STATE OF UP
|
February 19, 2010 |
MANAGING DIRECTOR, U.P. BRIDGE CORPORATION LIMITED AND ANR. Vs. THE PRESCRIBED AUTHORITY, INDUSTRIAL TRIBUNAL NO. (II) AND ANR.
|
May 27, 2010 |
MANAK VIHAR SAHKARI AWAS SAMITI LTD. Vs. STATE OF U.P. AND ORS.
|
September 23, 2010 |
MANBODH BAHADUR YADAV S/O LATE RAM LAKSHAN YADAV Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY, HOME
|
July 15, 2010 |
MANENDRA SINGH (RECOVERY) Vs. STATE OF U.P. THRU. SPL. SECY. ENTERTAINMENT AND 3 ORS.
|
January 4, 2010 |
MANGAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 28, 2010 |
Mangal Prasad Yadav Vs. State of U.P. and another
|
August 9, 2010 |
Mangal Sen Vs. State of UP. & Ors.
|
January 4, 2010 |
MANGARE ALIAS MOHD AQRAM Vs. STATE OF U P
|
July 5, 2010 |
MANGAT SINGH Vs. STATE OF U.P.
|
January 19, 2010 |
Mangat Singh @ Mangala and others Vs. State of U.P. and others
|
August 31, 2010 |
MANGE RAM Vs. STATE OF U P
|
April 9, 2010 |
Mangla Yadav Vs. IVth A.D.J. and others
|
April 15, 2010 |
MANGU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 28, 2010 |
MANIK CHANDRA SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
August 25, 2010 |
MANISH KUMAR Vs. STATE OF UP
|
September 29, 2010 |
MANISH KUMAR DIXIT Vs. DY. DIRECTOR OF EDUCATION, JHANSI AND OTHERS
|
May 3, 2010 |
MANISH KUMAR SIDDHARTH Vs. STATE OF U P
|
March 10, 2010 |
MANISHA MANDIR Vs. STATE OF U P
|
December 16, 2010 |
MANISHA TRIPATHI Vs. STATE OF U P
|
November 16, 2010 |
MANJEET SINGH AND BAKHSHEESH SINGH Vs. STATE OF U.P. AND ORS.
|
April 16, 2010 |
MANJESH Vs. UNION OF INDIA AND ORS
|
September 13, 2010 |
Manjit Singh, Ceo, Multi Screen Media Pvt.Ltd., New Delhi Vs. State of U.P.and another
|
December 7, 2010 |
MANJOO DEVI Vs. STATE OF U.P. AND ORS.
|
September 8, 2010 |
MANJU DEVI Vs. STATE OF U P AND ORS
|
November 8, 2010 |
Manju Devi Vs. Roshan Lal
|
July 12, 2010 |
MANJU GUPTA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 25, 2010 |
Manju Lata Awasthi Vs. Rent Control & Eviction Officer and Others
|
September 17, 2010 |
Manju Lata Consolidation Officer Vs. Jasbir Singh Pawar Advocate
|
February 5, 2010 |
MANJU LATA SINGH Vs. STATE OF U.P. AND ORS.
|
September 13, 2010 |
MANJU SINGH Vs. TARA CHAND
|
November 26, 2010 |
Mankameshwar Prasad Pandey Vs. Union of India & Ors.
|
July 20, 2010 |
MANNA Vs. STATE
|
May 25, 2010 |
Manna Lal (Dead) Through LRs. Vs. 1st Additional District Judge, Sultanpur and another
|
April 26, 2010 |
Manna Lal Singh and Others Vs. Shyam Narain Dixit and Others
|
February 1, 2010 |
MANNA SINGH Vs. STATE OF UP
|
August 4, 2010 |
MANOHAR LAL SHARMA Vs. UMESH CHAND VERMA AND OTHERS
|
April 29, 2010 |
Manohar Singh and Another Vs. State of U.P.
|
July 28, 2010 |
Manoj Vs. Ram Devi (Dead) through L.Rs.
|
August 31, 2010 |
MANOJ Vs. STATE OF U.P.
|
August 5, 2010 |
MANOJ AGARWAL Vs. COLLECTOR
|
December 14, 2010 |
MANOJ KUMAR Vs. STATE OF U P
|
September 3, 2010 |
Manoj Kumar and others Vs. State of U.P. and others
|
March 12, 2010 |
Manoj Kumar and others Vs. Kamla Devi and others
|
August 17, 2010 |
MANOJ KUMAR NAGAR Vs. STATE OF U P
|
September 16, 2010 |
Manoj Kumar Nagar, Principal, Nain Singh Junior High School, Shivali, Bulandshahar and others Vs. State of U.P.Through its Secretary, Education (Basic), U.P., Lucknow and others
|
September 16, 2010 |
MANOJ KUMAR RAI Vs. STATE OF UP
|
July 8, 2010 |
MANOJ KUMAR SENGAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
|
January 25, 2010 |
MANOJ KUMAR SHUKLA Vs. ADDITIONAL CITY MAGISTRATE
|
December 1, 2010 |
Manoj Kumar Srivastava Vs. Judge, Small Causes Court and others
|
May 12, 2010 |
Manoj Kumar Tripathi Vs. Kalpana Tripathi and others
|
October 12, 2010 |
MANOJ PANDEY ALIAS CHHOTKAN Vs. STATE OF U P
|
October 19, 2010 |
MANOJ PRASAD SINGH Vs. STATE OF UP
|
September 22, 2010 |
MANOJ PRATAP SINGH Vs. VICE CHANCELLOR GAUTAM BUDDH TECHNICAL UNIVERSITY
|
December 1, 2010 |
Mansha Vs. State of U.P.Through Secretary Revenue
|
April 26, 2010 |
MANSHA DEVI Vs. STATE OF U P
|
October 7, 2010 |
MANU KUMAR AGARWAL Vs. STATE OF U.P. AND ORS.
|
September 3, 2010 |
Manvendra Singh and others Vs. State of U.P.and others
|
October 19, 2010 |
MAQSOOD Vs. STATE OF U.P.
|
May 21, 2010 |
MAQSOOD Vs. SARLA DEVI
|
October 29, 2010 |
MAQSOOD AKHTAR Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE
|
December 7, 2010 |
MARICO LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, U.P., LUCKNOW
|
November 2, 2010 |
MARKANDEY SINGH YADAV Vs. STATE OF U P
|
May 26, 2010 |
MASHOOQ AHMAD Vs. D D C
|
February 3, 2010 |
Masood Ahmad Khan @ Afaq Vs. State of U.P. and another
|
May 10, 2010 |
MASOOQ AHMAD Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
MASSA SINGH AND ORS. Vs. THE BHOODAN YAGNA SAMITI KHERI AND ANR.
|
February 15, 2010 |
MASTER MADAN PAL Vs. STATE OF UP
|
April 9, 2010 |
MATA PRASAD SINGH, C.C.P. AND ORS. Vs. STATE OF U.P. THROUGH SECY., DEPT. HOME AND ORS.
|
July 15, 2010 |
Mata Prasad Yadav Vs. State of U.P. and others
|
March 18, 2010 |
Mathura Das Vs. State of U.P. and others
|
April 28, 2010 |
MATSYA JIVI SAHKARI SAMITI LTD Vs. SATTE OF U P
|
July 27, 2010 |
Matsya Jivi Sahkari Samiti Ltd. and Another Vs. State of U.P. and Others
|
July 27, 2010 |
MATSYA VIKAS SAMITI, JIGARGANJ, GONDA, THROUGH ITS PRESIDENT Vs. NAGAR PALIKA PARISHAD, GONDA AND ANOTHER
|
April 26, 2010 |
Maun Devi Vs. State of U.P.and others
|
December 3, 2010 |
MAYA DEVI Vs. SUSHIL KUMAR DHAWAN
|
October 1, 2010 |
MAYA DIXIT Vs. STATE OF UP
|
September 13, 2010 |
MAYA DIXIT Vs. STATE OF UP
|
June 14, 2010 |
MAYA MAHALLA Vs. STATE OF U P
|
October 6, 2010 |
MAYA RAM YADAV Vs. RAM DULAR AND ANR
|
February 19, 2010 |
MAYA RANI GUPTA Vs. STATE OF U P
|
January 27, 2010 |
MAYA RASTOGI Vs. COMMISSIONER INCOME TAX
|
September 15, 2010 |
Maya, Mahalla Constable No.929 Vs. State of U.P.and others
|
October 6, 2010 |
MAYUNK INDUSTRIES Vs. UNION BANK OF INDIA AND ORS
|
June 15, 2010 |
MD ASGARH AZAMI Vs. ALIGAR MUSLIM UNIVERSITY ALIGARH
|
April 15, 2010 |
Medicine India Vs. State of U.P. and others
|
July 2, 2010 |
MEENA Vs. STATE OF U P
|
January 5, 2010 |
Meena and Ors. Vs. State of U. P. and Ors.
|
January 5, 2010 |
MEENA DEVI Vs. STATE OF UP
|
September 13, 2010 |
MEERA SINGH Vs. STATE OF UP
|
May 10, 2010 |
MEGH NATH Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
March 30, 2010 |
MEGH SINGH Vs. STATE OF UP
|
October 21, 2010 |
MEHBOOB JAN AND ORS. Vs. STATE OF U.P.
|
March 8, 2010 |
MEHSONS EXPORT THRU. PARTNER Vs. INCOME TAX OFFICER AND ANR.
|
February 9, 2010 |
Memendra Pratap and another Vs. Deputy Registrar (Registration), Lucknow and others
|
November 8, 2010 |
METLON INDIA PVT LTD Vs. STATE BANK OF INDIA
|
April 2, 2010 |
MEWA LAL Vs. STATE OF U P
|
September 15, 2010 |
MEWA RAM Vs. PHOOLMATI & OTHERS
|
April 8, 2010 |
MH SALEEM Vs. MADRAS RAFIQUL, ISLAM, GAURA BADSHAHPUR
|
January 25, 2010 |
MICROTEK INTERNATIONAL PVT LTD Vs. STATE OF U P
|
September 9, 2010 |
MILTON GLASS INDUSTRIES Vs. STATE OF U.P.
|
March 29, 2010 |
MINATI BHATTACHARYA Vs. REGIONAL FOOD CONTROLLER KANPUR
|
April 5, 2010 |
Minta Devi Chauhan Vs. Suman (Smt.Suman Rawat)
|
September 30, 2010 |
MIRC ELECTRONICS LTD. Vs. STATE OF U.P. AND OTHERS
|
February 18, 2010 |
MIRZA ATHAR BEG AND HARDWAR SINGH Vs. STATE OF U.P. AND ORS.
|
August 25, 2010 |
MISHRA BROTHERS Vs. STATE OF U.P. AND ORS.
|
May 17, 2010 |
MISHRA SUGANDHI KARYALAYA Vs. STATE OF U.P. AND ORS.
|
March 18, 2010 |
MISHRI AND ORS. Vs. STATE OF U.P.
|
September 13, 2010 |
MISRI LAL GUPTA Vs. BAL KRISHNA AGRAWAL SALES MANAGER AND ANR.
|
September 23, 2010 |
Mister Singh and others Vs. State of U.P.
|
March 12, 2010 |
MITAL METALS GT ROAD GHAZIABAD Vs. STATE OF UP
|
April 27, 2010 |
MITHAI LAL YADAV Vs. STATE OF U.P. AND ORS.
|
September 7, 2010 |
MITHILESH CHANDRA PANDEY Vs. VISHESHAGYA BASIC SHIKSHA ADHIKARI
|
November 19, 2010 |
MITHILESH KUMAR RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 25, 2010 |
MITHILESH KUMARI Vs. STATE OF U P
|
November 18, 2010 |
MITHILESH KUMARI Vs. STATE OF U P
|
November 9, 2010 |
Mithlesh Vs. Collector
|
August 26, 2010 |
Mithlesh Kumar and another Vs. Union of India through Chief General Manager Dur Sanchar East, U.P.Head Office, Lucknow and others
|
August 3, 2010 |
MITHLESH KUMAR AND ORS. Vs. SRI BRIJ MOHAN MEENA AND ORS.
|
July 16, 2010 |
MITTRA PAL Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
MODI INDUSTRIES LIMITED Vs. STATE OF U.P. AND ORS.
|
April 27, 2010 |
MOHAMMAD @ NOOR MOHAMMAD Vs. STATE OF U.P.
|
November 26, 2010 |
MOHAMMAD ABBAS Vs. EJAZAN ABDUL RAZZAQ & ORS.
|
July 15, 2010 |
MOHAMMAD AMJAD Vs. STATE OF U.P. AND ORS.
|
December 20, 2010 |
Mohammad Aqil and others Vs. Shamiuddin
|
May 27, 2010 |
Mohammad Asrar Vs. State of U.P.
|
October 19, 2010 |
MOHAMMAD AZAZ Vs. STATE OF U.P. AND ORS.
|
July 19, 2010 |
Mohammad Farooq (Dead) Through Lrs. Vs. IInd Addl.District Judge, Agra and others
|
August 19, 2010 |
Mohammad Hasan Vs. Abdur Rasheed
|
July 13, 2010 |
MOHAMMAD IDRIS ETC. Vs. ADDL. COLLECTOR, KANPUR DEHAT AND ANOTHER
|
April 16, 2010 |
MOHAMMAD KASIM Vs. DISTRICT JUDGE SULTANPUR
|
November 10, 2010 |
MOHAMMAD MASHKOOR Vs. STATE OF U.P.
|
February 11, 2010 |
Mohammad Mustafa & Ors. Vs. Usha Bhasin & Ors.
|
July 14, 2010 |
MOHAMMAD NAIM Vs. RAVI PRAKASH CHAURASIA
|
November 15, 2010 |
Mohammad Qais Vs. State of U.P.Through its secretary minority welfare and Waqf, U.P., Luknow and others
|
August 2, 2010 |
Mohammad Rafey Vs. State of U.P. and others
|
August 25, 2010 |
MOHAMMAD SALIM Vs. SMT. RUCHI AGARWAL AND ANOTHER
|
April 26, 2010 |
MOHAMMAD SHAMI UDDIN Vs. STATE OF UP
|
April 28, 2010 |
MOHAMMAD SHUJAUDDIN Vs. STATE OF U P
|
December 2, 2010 |
MOHAN DAS NIKHRA Vs. RAM KALI DIXIT
|
April 20, 2010 |
Mohan Gramodyog Sansthan Vs. Commissioner, Commercial Tax, Lucknow
|
January 5, 2010 |
Mohan Lal Vs. State of U.P.
|
January 19, 2010 |
Mohan Lal Vs. District Inspector of Schools, Varanasi and others
|
July 26, 2010 |
MOHAN LAL Vs. SHREE SHIVJI VIRAJMAN MANDIR AND OTHERS
|
March 31, 2010 |
MOHAN LAL SAREEN Vs. STATE OF U P
|
May 14, 2010 |
MOHAN SINGH Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY.
|
November 30, 2010 |
MOHAR LAL Vs. STATE OF U P AND ORS
|
October 27, 2010 |
Mohar Singh Vs. Bhagwan Das
|
January 21, 2010 |
Mohar Singh (D.) through L.Rs. Vs. Addl.Commissioner, Jhansi and others
|
October 1, 2010 |
Mohar Singh (Dead) Vs. Addl.Commissioner, Jhansi Division, Jhansi and others
|
October 1, 2010 |
MOHD ABBAS Vs. STATE OF U P
|
July 28, 2010 |
MOHD ABID AND OTHERS Vs. STATE OF U P AND OTHERS
|
November 10, 2010 |
MOHD AFAQ KHAN Vs. U P EXPORT CORPORATION LTD KANPUR
|
October 26, 2010 |
Mohd Afzal Vs. VIIIth Addl.District Judge, Agra and others
|
November 8, 2010 |
Mohd Amin Vs. D.D.C. and others
|
September 7, 2010 |
MOHD AZAM Vs. STATE OF U P
|
August 28, 2010 |
MOHD FAIZAN KHAN Vs. UNION OF INDIA
|
September 15, 2010 |
MOHD HUSAIN BEG ALIAS RAJJAN Vs. PRESCRIBED AUTHORITY RAEBARELI
|
May 25, 2010 |
MOHD HUSSAIN Vs. STATE OF U P
|
March 23, 2010 |
MOHD IDRIS Vs. STATE OF U P
|
February 1, 2010 |
MOHD JAHAN BEGUM AND ANR Vs. BOARD OF REVENUE AND ORS
|
April 27, 2010 |
MOHD JAID KHAN Vs. STATE OF UP
|
July 22, 2010 |
MOHD KAISAR Vs. CHHABILI DEVI
|
July 9, 2010 |
MOHD KALEEM Vs. STATE OF U.P. THR. PRIN. SEC. HOME AND ORS.
|
January 28, 2010 |
MOHD MARUF AHMAD Vs. STATE OF U P
|
February 2, 2010 |
MOHD MUSHARRAF Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
May 5, 2010 |
MOHD NAIYYAR Vs. COMPETENT AUTHORITY DISTRICT MAGISTRATE MUZAFFARNAGAR
|
February 8, 2010 |
MOHD NAZIM Vs. DISTRICT MAGISTRATE ALLAHABAD
|
August 4, 2010 |
MOHD RASHID Vs. INCHARGE DISTRICTJUDGE
|
October 26, 2010 |
MOHD SADIQ Vs. STATE OF U P
|
March 17, 2010 |
MOHD SHAJAD Vs. STATE OF U P
|
February 16, 2010 |
MOHD UMAR Vs. STATE OF U P
|
December 1, 2010 |
MOHD YAMEEN Vs. STATE OF U P
|
February 18, 2010 |
MOHD YUNUSH Vs. STATE OF UP
|
September 9, 2010 |
MOHD. ALLIYAS Vs. STATE OF U.P.
|
December 9, 2010 |
MOHD. ATTEQUE Vs. THE DIRECTOR/JOINT DIRECTOR (ADMN) RAJYA KRISHI UTPADAN AND ORS.
|
September 3, 2010 |
MOHD. AZMAL Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
MOHD. FAIJAN @ FAZZOO Vs. STATE OF U.P.
|
November 8, 2010 |
MOHD. FAIZ ALAM Vs. STATE OF U.P.
|
September 24, 2010 |
MOHD. HANIF Vs. STATE OF U.P. AND ORS.
|
September 24, 2010 |
Mohd. Husain Vs. State of U.P. and another
|
February 11, 2010 |
MOHD. IMRAN Vs. STATE OF U.P. AND ORS.
|
May 10, 2010 |
MOHD. IRFAN Vs. STATE OF U.P. AND ORS.
|
May 5, 2010 |
MOHD. KAISAR Vs. CHHABILI DEVI AND ANR.
|
January 11, 2010 |
MOHD. KALAM S/O LATE MOHD. ISMILE Vs. STATE OF U.P. THROUGH ITS PRN. SECY. NAGAR VIKAS AND ORS.
|
August 10, 2010 |
MOHD. KHALIL AND ORS. Vs. STATE OF U.P. THROUGH ITS SECY., AGRICULTURE DEPT.
|
October 22, 2010 |
MOHD. KHURSHEED ANWAR AND ANR. Vs. U.P. LAND DEVELOPMENT CORPORATION AND ANR.
|
April 15, 2010 |
MOHD. MASIULLAH AND ANR. Vs. STATE OF U.P. THRU. SECY. DEPTT. OF MINORITIES AND ORS.
|
September 6, 2010 |
MOHD. MUSTAKEEM MANSOORI AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 7, 2010 |
MOHD. NADIM Vs. TALIYA FATIMA @ SHAMA PARVEEN
|
July 6, 2010 |
MOHD. NAIM Vs. STATE OF U.P.
|
March 17, 2010 |
MOHD. NIZAMUDDIN ALIAS NIZAM Vs. STATE OF U.P.
|
January 18, 2010 |
MOHD. SALEEM Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY THRU EXECUTIVE
|
July 15, 2010 |
Mohd. Shamshad and another Vs. State of U.P. and another
|
January 22, 2010 |
Mohd.Abid and others Vs. State of U.P.and others
|
November 10, 2010 |
Mohd.Afzalul Haque Vs. Zahurul Islam
|
September 30, 2010 |
Mohd.Ahmad Khan Vs. Mirza Mohammad Ali
|
May 27, 2010 |
Mohd.Faiz Alam Vs. State of U.P.and others
|
September 24, 2010 |
Mohd.Hafeez Vs. Chandra Mohan Srivastava
|
May 14, 2010 |
Mohd.Hamja Vs. Additional Civil Judge (S.D.), Lucknow and others
|
March 9, 2010 |
Mohd.Idarish Vs. Addl.District Judge IX, Kanpur Nagar and others
|
October 4, 2010 |
Mohd.Islam Vs. Prescribed Authority/C.J.(S.D.) Unnao and another
|
September 13, 2010 |
Mohd.Naim Vs. State of U.P. and others
|
March 17, 2010 |
Mohd.Riyaz @ guddu and others Vs. State of U.P. and another
|
September 1, 2010 |
Mohd.Sabir Khan Vs. State of U.P.
|
April 20, 2010 |
Mohd.Sarif Vs. Abdul Salam
|
September 15, 2010 |
Mohd.Sayeed Vs. Sitara Begum and others
|
July 28, 2010 |
Mohd.Siddiq Vs. Munney Ansar alias Muneer Ansar and others
|
August 4, 2010 |
Mohi Lal Yadav Vs. State of U.P. & Ors.
|
March 18, 2010 |
MOHIT KUMAR UPADHYAYA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 15, 2010 |
MOHSIN Vs. STATE OF U.P.
|
September 28, 2010 |
MOIN UDDIN Vs. IFTEKHAR HUSAIN AND ORS.
|
October 25, 2010 |
Moinuddin Vs. Syed Mustafa Husain Abidi and others
|
February 4, 2010 |
MOLHAY Vs. STATE OF U P
|
August 27, 2010 |
MONNET INDUSTRIES LTD. (SUGAR DIVISION) Vs. UNION OF INDIA (UOI)
|
August 4, 2010 |
MONU PANDEY AND AVNISH SHARMA ALIAS BABBU Vs. STATE OF U.P.
|
July 8, 2010 |
Mool Chand Pandey and others Vs. State of U.P. and another
|
July 19, 2010 |
MOOL CHAND SHARMA AND ORS. Vs. STATE OF U.P.
|
July 21, 2010 |
Mool Chandra @ Laloo Vs. State of U.P. and another
|
February 1, 2010 |
Mool Chandra Sharma Vs. Additional Civil Judge, Ghaziabad and others
|
July 20, 2010 |
MOTI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 6, 2010 |
Moti Lal Vs. Krishan Nandan
|
September 23, 2010 |
MOTI LAL Vs. STATE OF U P
|
November 9, 2010 |
MOTI LAL Vs. STATE OF U.P.
|
April 6, 2010 |
MOTI LAL SONKAR Vs. STATE OF U.P. THRU. COLLECTOR AND ORS.
|
July 23, 2010 |
MOTI YADAV Vs. BHOLA YADAV
|
July 8, 2010 |
MRS. MANJU SHUKLA Vs. STATE OF U.P.
|
March 9, 2010 |
MS. NISHA AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 25, 2010 |
MUBASSIR AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 15, 2010 |
MUINUDDIN AND OTHERS Vs. STATE OF U P AND OTHERS
|
May 25, 2010 |
Mujahiruddin Khureshi Vs. Punjab National Bank
|
October 12, 2010 |
Mukesh Vs. State of U.P.
|
October 14, 2010 |
MUKESH Vs. STATE OF U.P.
|
November 9, 2010 |
MUKESH Vs. PRESCRIBED AUTHORITY PAYMENT OF WAGES ACT
|
August 11, 2010 |
MUKESH CHATURVEDI Vs. STATE OF U.P.
|
March 29, 2010 |
MUKESH CHATURVEDI Vs. STATE OF UP
|
September 8, 2010 |
MUKESH KUMAR Vs. STATE OF U P
|
January 29, 2010 |
Mukesh Kumar Verma & Ors. Vs. Special Judge (Ayodhya Prakran)/Additional District Judge, Lucknow & Anr.
|
July 13, 2010 |
MUKHDEV Vs. COLLECTOR/D.D.C.
|
July 23, 2010 |
MUKHTAR (U.P.Z.A.) Vs. UPPER AYUKT (ADMINISTRATION) LUCKNOW AND OTHERS
|
March 29, 2010 |
MUKHTAR ALI Vs. XTH A.D.J. AND OTHERS
|
April 27, 2010 |
Mukhtavar Ahmad Vs. State of U.P.
|
February 25, 2010 |
MUKKTAR SHAH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 30, 2010 |
MUKUND KUMAR SRIVASTAVA Vs. STATE OF UP
|
October 21, 2010 |
MULLA ALIAS KALU ALIAS TAHIR Vs. STATE OF UP
|
August 6, 2010 |
MUMTAZ AHMAD AND ORS. Vs. STATE OF U.P. AND ANR.
|
July 29, 2010 |
MUNAJIR HUSSAIN Vs. STATE OF U.P. THRU PRAMUKH SACHIV AND ORS.
|
August 23, 2010 |
MUNEEM AHMAD Vs. STATE OF UP
|
May 10, 2010 |
MUNEER AHMAD Vs. STATE OF U.P.
|
August 15, 2010 |
Muneer Ahmad Vs. State of U.P.and another
|
July 15, 2010 |
MUNENDRA BAHADUR SINGH Vs. SPECIAL AND ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.
|
July 20, 2010 |
Muneshwar Vs. Special Judge, Barabanki
|
October 19, 2010 |
MUNESHWAR ALIAS ARVIND Vs. STATE OF UP
|
May 5, 2010 |
MUNICIPAL BOARD Vs. VTH ADDL DISTT AND SESSIONS JUDGE
|
August 3, 2010 |
MUNISH CHANDRA VERMA Vs. STATE OF U P
|
October 27, 2010 |
MUNNA Vs. STATE OF U.P.
|
August 3, 2010 |
MUNNA ANSARI- Vs. STATE OF U.P.
|
July 12, 2010 |
Munna Khan Vs. Ahmedi
|
August 23, 2010 |
MUNNA LAL Vs. DISTRICT MAGISTRATE/COLLECTOR AND ORS.
|
July 21, 2010 |
MUNNA LAL SAHU Vs. SALIKRAM
|
September 7, 2010 |
MUNNA LAL SINGH Vs. STATE OF U.P. AND ORS.
|
August 5, 2010 |
MUNNA NARAIN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
MUNNA SINGH AND ORS. Vs. STATE OF U.P.
|
July 15, 2010 |
MUNNAN KHAN Vs. STATE OF U.P.
|
August 20, 2010 |
MUNNE KHAN Vs. BOARD OF REVENUE
|
May 28, 2010 |
Munni Vs. Shiv Shankar
|
October 27, 2010 |
Munni Devi & Ors. Vs. Babu Lal & Ors.
|
April 26, 2010 |
MUNNU ALIAS MUNNA, Vs. STATE OF U.P.
|
July 29, 2010 |
MUNNU AND ORS. Vs. STATE OF U.P.
|
March 19, 2010 |
MURARI Vs. STATE OF U P
|
January 13, 2010 |
Murari Lal Vs. Sub-Divisional Officer/S.D.M.and others
|
December 22, 2010 |
MURLIDHAR Vs. STATE OF UP
|
May 28, 2010 |
MUSHEER Vs. STATE OF U.P.
|
July 23, 2010 |
MUSTAQ AHMAD Vs. COMMISSIONER, FAIZABAD DIVISION AND ANR.
|
July 13, 2010 |
MUSTAQUE AHMAD KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD/A. NAGAR AND ORS.
|
March 30, 2010 |
N K LAMINATES PVT LTD Vs. SUPERINTENDENT CP CENTRAL EXCISE
|
October 27, 2010 |
N P SINGH Vs. STATE OF U P
|
July 29, 2010 |
NAAJREEN ALIAS NAJO Vs. STATE OF UP
|
September 15, 2010 |
NADEEM AND ORS. Vs. STATE OF U.P.
|
September 27, 2010 |
NAFEES AHMAD Vs. STATE OF UP
|
May 26, 2010 |
NAGAR NIGAM Vs. TOLA RAM AND ORS.
|
February 18, 2010 |
NAGAR NIGAM GHAZIABAD Vs. KAILASHWATI BHATIA
|
May 14, 2010 |
Nagar Nigam, Allahabad and others Vs. Rumpy and another
|
November 10, 2010 |
NAGAR PALIKA Vs. BALRAM
|
September 1, 2010 |
NAGAR PALIKA PARISHAD Vs. STATE OF U P
|
February 26, 2010 |
NAGAR PALIKA PARISHAD CHANDPUR Vs. STATE OF U P
|
October 4, 2010 |
NAGAR PALIKA PARISHAD DADRI G B NAGAR Vs. STATE OF UP
|
May 19, 2010 |
Nagar Palika Parishad, Chandpur, District Bijnor Through Its President Vs. State of U.P. and Others
|
October 4, 2010 |
Nagar Palika Parishad, Haridwar Vs. District and Sessions Judge, Haridwar and another
|
July 30, 2010 |
NAGAR PANCHAYAT AKBARPUR Vs. BAJRANBALI RICE MILLS
|
August 26, 2010 |
NAGAR PANCHAYAT AND ANR. Vs. HARIHAR KRIPALU TRIPATHI AND ORS.
|
September 6, 2010 |
NAGARPALIKA PARISHAD AND ANR. Vs. WASIUDDIN
|
April 7, 2010 |
NAGENDRA KUMAR TRIPATHI Vs. STATE OF U.P. THRU THE PRINCIPAL SEC. AND ORS.
|
July 19, 2010 |
Nagendra Prasad Vs. Dinesh Singh and another
|
February 19, 2010 |
NAGESH SINGH Vs. STATE OF U P
|
May 25, 2010 |
Nagina Bhar Vs. State
|
April 19, 2010 |
NAGINA DEVI Vs. STATE OF UP
|
July 9, 2010 |
NAIPAL MAURYA Vs. STATE OF U P
|
November 20, 2010 |
Naipal Singh and another Vs. State of U.P. and others
|
August 31, 2010 |
Naiyyar and Others Vs. Competent Authority/District Magistrate, Muzaffarnagar and Others
|
February 8, 2010 |
NAKLI SINGH Vs. STATE OF U P
|
February 1, 2010 |
NANAK CHAND Vs. UNION OF INDIA
|
August 30, 2010 |
Nand Gopal Vs. Moti Chand and others
|
July 1, 2010 |
NAND KISHOR Vs. COLLECTOR DISTRICT MAGISTRATE
|
October 1, 2010 |
NAND KISHOR SINGH Vs. STATE OF U P
|
August 25, 2010 |
NAND KISHORE AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 15, 2010 |
NAND KISHORE RATHORE Vs. REGISTRAR MEERUT INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
April 26, 2010 |
NAND KUMAR SINGH Vs. STATE OF U P
|
February 11, 2010 |
NAND KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 22, 2010 |
NAND LAL Vs. DEVI PRASAD SINGH
|
August 20, 2010 |
NAND LAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
NAND LAL SINGH Vs. STATE OF U.P. AND ORS.
|
May 27, 2010 |
NAND LAL YADAV Vs. DHARMENDRA SINGH AND ANR.
|
August 3, 2010 |
Nand Ram Vs. State of U.P.
|
May 18, 2010 |
NANDAN Vs. STATE OF U P
|
March 31, 2010 |
Nandan Singh Bora Vs. State of U.P. Through Secretary Home
|
August 4, 2010 |
NANDAN TALKIES ALIGARH Vs. STATE OF UP
|
August 26, 2010 |
NANDESH SINGH Vs. STATE OF U P
|
October 11, 2010 |
NANDINI ROOFING SYSTEM PVT LTD Vs. STATE OF U P
|
October 5, 2010 |
NANDOO @ NAND LAL Vs. STATE OF U.P.
|
July 23, 2010 |
NANDU LAL Vs. PUSPA DEVI
|
October 5, 2010 |
Nanhe and Others Vs. State of U.P. and Others
|
August 28, 2010 |
Nanhe Lal Verma Vs. Commissioner, Varanasi Mandal and others
|
May 18, 2010 |
Nanhey Vs. State
|
April 29, 2010 |
NANHEY Vs. STATE OF UP
|
September 9, 2010 |
NANHEY Vs. STATE OF UP
|
July 3, 2010 |
NANHEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 23, 2010 |
NANHEY LAL Vs. CHANDRIKA PRASAD
|
May 3, 2010 |
NANHEY LAL GANGWAR Vs. STATE OF U.P. THRU SECY DEPTT OF HOME AND ORS.
|
August 11, 2010 |
NANHKU Vs. BRIJ NATH
|
July 19, 2010 |
NANJE KUMAR Vs. ADDITIONAL DISTRICT JUDGE
|
July 3, 2010 |
NANKANNU ALIAS NANKU ALIAS ANIL KUMAR Vs. STATE OF U P
|
September 14, 2010 |
Nankau Vs. Deputy Director of Consolidation, Unnao and others
|
February 8, 2010 |
NANKAU SINGH Vs. STATE OF U.P.
|
November 9, 2010 |
NAQUI HASSAN Vs. ADDITIONAL DISTRICT JUDGE COURT NO.2 VARANASI
|
October 25, 2010 |
NAR NARAIN PANDEY Vs. STATE OF U P
|
July 21, 2010 |
NAR SINGH CHAUAHAN Vs. THE STATE OF U.P. THROUGH PRIN. SECY. FOREST AND 3 ORS.
|
August 5, 2010 |
Narain Das (Dead) Through LRs. Vs. Prescribed Authority, Jalaun and others
|
September 23, 2010 |
NARAIN ENGINEERING WORKS Vs. INDUSTRIAL TRIBUNAL
|
April 20, 2010 |
Narain Misra Vs. State of U. P. and Ors.
|
January 5, 2010 |
NARAIN TRANSPORT FREIGHT CARRIER Vs. UNION OF INDIA
|
October 8, 2010 |
NARANG BREWARIES Vs. COMMISSIONER OF TRADE TAX, U. P., LUCKNOW
|
November 20, 2010 |
NARAYAN CHANDRA MOHAPATRA Vs. INSPECTOR GENERAL OF POLICE CENTRAL SECTOR
|
August 31, 2010 |
Narendra Bahadur Singh Vs. State of U.P.
|
April 7, 2010 |
NARENDRA DHAR Vs. STATE OF UP
|
May 26, 2010 |
NARENDRA KUMAR Vs. PRADEEP SAXENA
|
December 23, 2010 |
NARENDRA KUMAR Vs. IVTH ADJ MEERUT
|
October 26, 2010 |
Narendra Kumar Vs. Prescribed Authority, Chandausi, Moradabad
|
October 12, 2010 |
Narendra Kumar and another Vs. Prem Narain Parihar
|
January 29, 2010 |
NARENDRA KUMAR SHUKLA Vs. STATE OF U.P. THRU. SECRETARY, SECONDARY EDUCATION AND ORS.
|
September 1, 2010 |
NARENDRA PRASAD SINGH Vs. STATE OF U.P. AND ORS.
|
July 14, 2010 |
NARENDRA ROAD LINES PVT LTD Vs. STATE OF U P
|
July 2, 2010 |
NARENDRA SHARMA Vs. PAWAN SHARMA
|
April 7, 2010 |
NARENDRA SINGH Vs. STATE OF U P
|
September 21, 2010 |
Narendra Singh Vs. State of U.P., Ministry of Secondary Education, Lucknow through its Secretary and others
|
July 22, 2010 |
NARENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
September 20, 2010 |
NARENDRA SINGH SISODIA Vs. GENERAL MANAGER MATHURA ZILA SAHKARI BANK LTD
|
January 11, 2010 |
NARESH Vs. STATE OF U.P.
|
August 6, 2010 |
NARESH CHANDRA AGRAWAL Vs. STATE OF U.P. AND ORS.
|
September 14, 2010 |
NARESH CHANDRA GUPTA Vs. CHIEF ENGINEER HYDEL
|
August 16, 2010 |
Naresh Dixit Vs. State of U.P. and others Respondents
|
April 22, 2010 |
NARESH DUBEY Vs. STATE OF U P
|
May 28, 2010 |
Naresh Kumar Vs. State of U.P and others
|
January 11, 2010 |
Naresh Kumar Vs. Director, U. P. Local Body, Directorate, U. P. and others
|
February 1, 2010 |
NARESH KUMAR MISHRA Vs. UNION OF INDIA
|
March 22, 2010 |
NASEEM AHMAD Vs. STATE OF U P
|
February 10, 2010 |
Naseem Ahmad Vs. State of U.P. and others
|
February 8, 2010 |
NASEEM AHMAD Vs. UNION OF INDIA THRU' SECY.
|
March 25, 2010 |
NATHOO LAL Vs. STATE OF U.P.
|
September 27, 2010 |
Nathoo Lal and another Vs. State of U.P.
|
March 15, 2010 |
NATHTHAN LAL Vs. STATE OF U.P.
|
May 26, 2010 |
NATHU SINGH Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
NATHU SINGH Vs. BOARD OF REVENUE
|
March 31, 2010 |
NATINAL INSURANCE COMPANY LTD. THRU ITS AUTHORIZED OFFICER Vs. CHHAIL BIHARI SHARMA AND ORS.
|
November 16, 2010 |
NATIONAL AUTO SALES Vs. FIROZ AHMAD
|
October 6, 2010 |
National Auto Sales and others Vs. Firoz Ahmad
|
August 13, 2010 |
NATIONAL BYCLE CORPN OF INDIA LTD Vs. STATE OF UP
|
September 9, 2010 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. JAI KUMAR SINGH AND ORS.
|
July 14, 2010 |
NATIONAL INSURANCE CO LTD Vs. VINOD KUMAR SINGH
|
December 14, 2010 |
NATIONAL INSURANCE CO LTD Vs. MAHADEV RAWAT
|
February 16, 2010 |
NATIONAL INSURANCE CO LTD Vs. KANTI DEVI
|
February 26, 2010 |
NATIONAL INSURANCE CO LTD Vs. JAI DEO SINGH
|
January 12, 2010 |
NATIONAL INSURANCE CO. LIMITED THRU BRANCH OFFICE Vs. RAKESH KUMAR SHARMA AND 2 ORS.
|
January 5, 2010 |
National Insurance Co. Ltd. Vs. Motor Accidents Claims Tribunal and others
|
March 17, 2010 |
National Insurance Co. Ltd. Vs. Jai Deo Singh and others
|
January 22, 2010 |
NATIONAL INSURANCE CO. LTD., THROUGH ITS DIVISIONAL OFFICE, THROUGH ITS SR. DIVISIONAL MANAGER Vs. SMT. JAMUNA DEVI AND ORS.
|
May 28, 2010 |
National Insurance Co.Ltd. Vs. Ram Ashish Maurya and others
|
November 15, 2010 |
National Insurance Co.Ltd. Vs. Saroj Kumari and others
|
July 1, 2010 |
National Insurance Co.Ltd., through Assistant Manager, Lucknow Vs. Sita Singh and others
|
May 18, 2010 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MITHLESH KUMAR PANDEY AND OTHERS
|
July 28, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. RAVI BALA SHARMA
|
December 2, 2010 |
National Insurance Corpn.Ltd. Vs. Ram Chandra
|
April 1, 2010 |
NATIONAL TEXTILES CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
November 16, 2010 |
NATTHA RAM Vs. STATE OF U.P.
|
December 14, 2010 |
NATTHI Vs. STATE OF U.P. THRU. SECR. INDUSTRIAL DEVP. AND ORS.
|
November 12, 2010 |
NATTHU YADAV Vs. STATE OF UP
|
September 23, 2010 |
NAUBAT RAM Vs. STATE OF UP
|
March 18, 2010 |
NAURANG Vs. STATE OF U.P.
|
September 6, 2010 |
NAV NATH Vs. STATE OF U.P.
|
September 8, 2010 |
NAV NEET LAL Vs. IST A D J AND ORS
|
October 29, 2010 |
NAVEEN CHATURVEDI Vs. STATE OF U P
|
November 9, 2010 |
Naveen Chopra Vs. State of U.P. and another
|
March 17, 2010 |
NAVEEN KUMAR SHARMA Vs. STATE OF UP
|
September 14, 2010 |
NAVEEN KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ANR.
|
September 3, 2010 |
Naveen Shankar Singhal Vs. State of U.P.Through Secretary Higher Education and others
|
July 20, 2010 |
Naveen Srivastava Vs. State of U.P. and another
|
April 16, 2010 |
NAVIN I. HARISON Vs. STATE OF U.P.
|
November 10, 2010 |
NAVIN KUMAR SINGH Vs. STATE OF U P
|
March 25, 2010 |
NAVNEET KUMAR Vs. STATE OF UP
|
July 21, 2010 |
NAVNEET KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
NAVNEET KUMRA Vs. STATE OF U P
|
May 28, 2010 |
NAVNEET SINGH AND ORS. Vs. DEEPAK KUMAR, EXECUTIVE ENGINEER, U.P.S.P.C. E.D.D.
|
November 24, 2010 |
NAWAB JAMSHED ALI KHAN Vs. STATE OF U P
|
January 25, 2010 |
NAWAB MOTORS Vs. METAL FAB INDUSTRIES PVT LIMITED
|
September 27, 2010 |
NAWAB SINGH Vs. SHIV RAJ SINGH AND ORS.
|
November 23, 2010 |
NAWAB SINGH Vs. STATE OF U.P. AND ANR.
|
September 21, 2010 |
NAWAL KISHOR GUPTA Vs. STATE OF UP
|
August 4, 2010 |
Nawal Kishore Sahu Vs. State of U.P.
|
April 28, 2010 |
Nawal Kishore Varshney Vs. Xth Addl. District Judge and others
|
March 10, 2010 |
NAWIN SHARMA Vs. BRANCH MANAGER UNITED BANK OF INDIA
|
February 25, 2010 |
NAZAKAT WALI KHAN @ PAPPU Vs. MOHAMMAD UMAR
|
April 21, 2010 |
Nazim Ali and others Vs. State of U.P.Thru' Secretary Medical and Health and others
|
August 19, 2010 |
NAZIMUDDIN Vs. STATE OF U.P. AND ORS.
|
August 9, 2010 |
NEEB DEVI Vs. STATE OF UP
|
January 13, 2010 |
NEEL MANI SINGH @ NEELAM SINGH Vs. STATE OF U P AND ANOTHER
|
February 26, 2010 |
NEELAM SHARMA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, BASIC EDUCATION U.P. GOVERNMENT AND ORS.
|
September 27, 2010 |
NEEMUR ALIAS RAFEEQ Vs. DOST MOHAMMAD
|
August 31, 2010 |
NEENA CHATURVEDI Vs. PUBLIC SERVICE COMMISSION UTTAR PRADESH
|
August 13, 2010 |
Neera Jassal Vs. State of U.P.through Principal Secretary, Secondary Education, U.P., Lucknow and others
|
September 14, 2010 |
NEERA YADAV Vs. STATE
|
December 13, 2010 |
NEERAJ GOEL Vs. RANI RAM AND OTHERS
|
April 28, 2010 |
NEERAJ KUMAR Vs. CITY MAGISTRATE UNNAO
|
September 22, 2010 |
NEERAJ KUMAR PANDEY Vs. STATE OF UP
|
July 28, 2010 |
NEERAJ KUMAR PANDEY Vs. STATE OF U.P THROUGH ITS SECY. SECONDARY EDU. AND ORS.
|
November 24, 2010 |
Neeraj Kumar Shukla Vs. Joint Director of Education, Allahabad Region, Allahabad and others
|
July 2, 2010 |
NEERAJ ROHTAGI Vs. UMA KEJARIWAL
|
November 23, 2010 |
Neeraj Sharma Vs. R.S.Yadav & Ors.
|
September 16, 2010 |
NEERAJ SHUKLA Vs. STATE OF UP
|
September 7, 2010 |
Neeraj Shukla (Dr.) and Others Vs. State of U.P. and Others
|
September 7, 2010 |
NEERAJ YADAV Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
NEERENDRA SINGH Vs. STATE OF U.P.
|
September 7, 2010 |
NEETU SINGH Vs. STATE OF U P THRU SECY BASIC EDUCATION AND ORS
|
November 8, 2010 |
NEETU SINGH Vs. STATE OF U.P. THRU SECY BASIC EDUCATION AND ORS.
|
August 11, 2010 |
NEEYAT ROUT Vs. IVTH ADDL. DISTRICT JUDGE VARANASI
|
October 28, 2010 |
NEHRU COOPERATIVE HOUSING SOCIETY LTD. AND ORS. Vs. COOPERATIVE OFFICER (HOUSING)
|
July 8, 2010 |
NETRA PAL AND OTHERS Vs. STATE
|
September 28, 2010 |
NEW INDIA ASSURANCE CO LIMITED LUCKNOW Vs. RICHA SINGH KATIYAR
|
November 18, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. HASINA BEGUM
|
July 3, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. AGAR KALI
|
July 19, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. VIMLA DEVI
|
July 9, 2010 |
NEW INDIA ASSURANCE CO. LTD. THRU. S.K. SARKAR DY. MANAGER Vs. SMT. URMILA AND ORS.
|
July 2, 2010 |
New India Assurance Co. Ltd., Lucknow Vs. Kamla Devi and Others
|
February 5, 2010 |
New India Assurance Co.Ltd. Vs. Soran Singh and others
|
May 6, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KHATOON
|
October 7, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. CHUNNOO
|
February 3, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAHMUNISA
|
February 4, 2010 |
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS LEGAL CELL THROUGH ITS ASSISTANT MANAGER Vs. SMT. MANORMA SINGH AND ORS.
|
October 21, 2010 |
NEW INDIA SUGAR MILLS Vs. STATE OF U P
|
April 23, 2010 |
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR SINGHVI
|
February 25, 2010 |
NIGAR SULTANA RIZVI Vs. STATE OF U P
|
October 19, 2010 |
Ninku alias Chandra Bhan Singh Vs. State of U.P.
|
March 23, 2010 |
NINUA NATH Vs. STATE BANK OF INDIA, NEW DELHI AND ANOTHER
|
May 12, 2010 |
NIRANJAN PRASAD AND OTHERS Vs. COLLECTOR, MATHURA AND OTHERS
|
March 30, 2010 |
NIRMAL DEVI Vs. STATE OF U P AND ANOTHER
|
December 7, 2010 |
NIRMAL SINGH Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
Nirmala Vs. State of U.P. and Others
|
September 6, 2010 |
Nirmala Pandey Vs. Sachchidanand Chaturvedi and another
|
August 9, 2010 |
NIRMOHI AKHARA ETC. Vs. BABOO PRIYA DUTT RAM AND OTHERS
|
September 30, 2010 |
NISHA SINGH Vs. STATE OF U P
|
December 16, 2010 |
NISHA SRIVASTAVA Vs. DINESH KUMAR
|
February 5, 2010 |
NISHAR Vs. STATE OF UP
|
August 19, 2010 |
NITESH KUMAR Vs. UNIVERSITY OF ALLAHABAD
|
January 21, 2010 |
NITIN JAIN Vs. STATE OF U.P
|
February 3, 2010 |
Nitin Kumar Vs. State of U.P. & Ors.
|
July 20, 2010 |
NITYANAND Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
NIZAMUDDIN Vs. STATE OF U.P. AND ORS.
|
November 29, 2010 |
NOIDA Rickshaw Chalak Vikas S and Anr. Vs. State of U.P. & Ors.
|
May 27, 2010 |
NOOR HASAN Vs. UMMATUL NISHAN AND ORS.
|
July 22, 2010 |
NOOR HASAN Vs. UMMATUL NISHAN AND ORS.
|
July 7, 2010 |
Noor Mohammad and others Vs. State ok U.P.Through Principal Secretary, Revenue and others
|
April 22, 2010 |
Nootan Shukla and others Vs. State of U.P. and others
|
January 29, 2010 |
NORTHERN INDIA ENGINEERING COLLEGE Vs. STATE OF U.P. THRU. SECY. (TECHNICAL EDUCATION) AND ANR.
|
September 3, 2010 |
NUPUR SINGH Vs. STATE OF UP
|
May 17, 2010 |
O.P.Sharma Vs. U.P.Awas Avam Vikas Parishad and others
|
May 28, 2010 |
OM DAL MILL Vs. COMMISSIONER OF TRADE TAX
|
January 5, 2010 |
OM NARAYAN Vs. STATE OF U P
|
September 9, 2010 |
Om Nath s/o Nakli Singh Vs. State of U.P.
|
August 17, 2010 |
OM PAL SINGH Vs. RAJ KRISHNA
|
May 14, 2010 |
OM PRAKASH Vs. STATE OF UP
|
August 3, 2010 |
OM PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
August 13, 2010 |
OM PRAKASH Vs. STATE OF UP
|
April 2, 2010 |
OM PRAKASH Vs. IIIRD A D J RAMPUR
|
September 13, 2010 |
OM PRAKASH Vs. STATE OF UP
|
October 5, 2010 |
OM PRAKASH Vs. STATE OF U P
|
December 3, 2010 |
OM PRAKASH Vs. STATE OF U.P.
|
August 13, 2010 |
OM PRAKASH Vs. STATE OF U.P.
|
October 21, 2010 |
OM PRAKASH Vs. STATE OF U.P. THRU SECY
|
December 22, 2010 |
OM PRAKASH Vs. STATE OF U.P.
|
January 22, 2010 |
Om Prakash Vs. State of U.P. and others
|
January 12, 2010 |
OM PRAKASH AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 8, 2010 |
OM PRAKASH AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 21, 2010 |
OM PRAKASH AND ORS. Vs. RADHEY LAL AND ORS.
|
February 10, 2010 |
OM PRAKASH ASHWANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 1, 2010 |
Om Prakash Bhardwaj Vs. Maqsood Ali
|
May 18, 2010 |
Om Prakash Dikshit Spl.Judge Etawah Vs. Shivraj Singh Chauhan Advocate Civil Court Etawah
|
February 5, 2010 |
OM PRAKASH DWIVEDI Vs. STATE OF U.P.
|
January 28, 2010 |
OM PRAKASH SHARMA Vs. STATE OF U P
|
January 18, 2010 |
OM PRAKASH SHARMA Vs. SATISH CHANDRA SHARMA
|
November 11, 2010 |
OM PRAKASH SINGH Vs. STATE OF UP
|
August 13, 2010 |
Om Prakash Singh Vs. State of U.P. and others
|
January 13, 2010 |
OM PRAKASH UPADHYAY Vs. STATE OF U.P. AND ANR.
|
August 6, 2010 |
OM PRAKASH YADAV Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
OM RASTOGI Vs. SHAYAM MANOHAR DHARMARTH
|
September 29, 2010 |
OM SARAN TRIPATHI Vs. THE STATE OF U.P. AND ORS.
|
July 19, 2010 |
OM STEEL AND ISPAT UDYOG PVT. LTD., THRU. ITS DIRECTOR Vs. U.P. ELECTRICITY REGULATORY COMMISSION AND ORS.
|
May 4, 2010 |
Omkar and another Vs. State of U.P.
|
October 22, 2010 |
OMKAR GANGWAR Vs. STATE OF U.P.
|
February 9, 2010 |
Omkar Nath Srivastava Vs. District Judge, Barabanki and others
|
August 19, 2010 |
OMKAR SINGH ALIAS NATHU SINGH Vs. STATE OF U P
|
March 8, 2010 |
Omkar Singh and another Vs. Harjeet Singh and others
|
May 28, 2010 |
Ompal Vs. Babita
|
May 6, 2010 |
OMVEER SINGH Vs. THE DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY DIVISION AND ANR.
|
August 28, 2010 |
OMVIR SHARMA Vs. STATE OF UP
|
July 13, 2010 |
Onkar Vs. Deputy Director of Consolidation and others
|
December 9, 2010 |
ONKAR NATH SARIN AND ORS. Vs. SARDAR SINGH MAGGU
|
November 20, 2010 |
ONKAR SINGH Vs. STATE OF U P
|
February 11, 2010 |
Opendra Vs. State of U.P. and another
|
March 18, 2010 |
ORIENTAL CARBON AND CHEMICALS LTD. Vs. STATE OF U.P.
|
December 16, 2010 |
ORIENTAL INSURANCE CO LTD Vs. WORKMENS COMPENSATION
|
December 7, 2010 |
ORIENTAL INSURANCE CO LTD Vs. DAYAWATI
|
December 14, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUDHA DEVI
|
February 5, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. SARMILA DEVI
|
January 29, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. CHANDRA DEVI
|
March 26, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUKHVIRI
|
March 26, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAJKALI
|
July 6, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. GAJENDRI DEVI
|
May 26, 2010 |
Oriental Insurance Company Ltd. Vs. Nagar Palikaparishad and Another
|
February 17, 2010 |
OSCAN ENTERPRISES PRIVATE LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
|
November 9, 2010 |
P.B.R. NO. 1326/2006 MAHTAB KHAN Vs. STATE OF U P
|
July 19, 2010 |
P.K. DALMIA Vs. OFFICIAL LIQUIDATOR, UTTAR PRADESH CEMENT CORPN. LTD.
|
November 23, 2010 |
P.L. SHARMA Vs. DIRECTOR OF HIGHER EDUCATION
|
February 25, 2010 |
P.L. VERMA AND ORS. Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
|
August 3, 2010 |
P.L. VERMA TEACHERS TRAINING COLLEGE Vs. STATE OF U.P. AND ORS.
|
November 11, 2010 |
P.L.K.Sharma Vs. S.Bala
|
May 14, 2010 |
P.N. SINGH Vs. H.N. SINGH
|
October 28, 2010 |
P.S.Naidu and another Vs. State of U.P.and another
|
August 30, 2010 |
Pal Singh Vs. Deputy Labour Commissioner, Ghaziabad & Ors
|
October 8, 2010 |
Pallavi Tiwari Vs. Union of India & Ors
|
October 25, 2010 |
PALTOO Vs. STATE OF U.P., THROUGH PRINCIPAL SECRETARY, REVENUE/CONSOLIDATION
|
August 4, 2010 |
PANCHAM GIRI Vs. STATE OF U P
|
March 22, 2010 |
PANDIT SUKHRAJ RAGHUNATHI INSTITUTE OF EDUCATION TECHNOLOGY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
February 3, 2010 |
PANKAJ KUMAR Vs. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 30, 2010 |
PANKAJ KUMAR SHARMA Vs. STATE OF U.P.
|
February 1, 2010 |
PANKAJ SINGH Vs. STATE OF U.P.
|
November 19, 2010 |
PANKAJ SRIVASTAVA [P.I.L.] Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR
|
July 27, 2010 |
PANNA LAL Vs. STATE OF U P
|
March 19, 2010 |
PANNA LAL Vs. HARENDRA KUMAR GUPTA
|
August 9, 2010 |
Panna Lal and others Vs. Additional District Judge, Court No.15, Allahabad and others
|
September 6, 2010 |
Panno Rani Sharma and others Vs. State of U.P.and another
|
August 20, 2010 |
PAPPU @ BRIJENDRA KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
September 9, 2010 |
PAPPU ALIAS SUNIL AND ORS. Vs. STATE OF U.P.
|
October 19, 2010 |
PARAM HANS MISHRA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 29, 2010 |
PARAM HANS SHARMA Vs. SUPERINTENDENT OF POST OFFICES
|
September 16, 2010 |
PARAMJEET SINGH Vs. MADHOW PRAAD CHARITABLE TRUST AND ANR.
|
September 13, 2010 |
PARAMJEET SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 14, 2010 |
PARAS NATH DIGAMBER JAIN SABHA Vs. OMKAR NATH
|
August 31, 2010 |
PARAS NATH SINGH Vs. 2ND A C J (J D ) AND ORS
|
October 29, 2010 |
PARAS TRADERS Vs. COMMISSIONER OF COMMERCIAL TAX
|
June 16, 2010 |
PARASHURAM CHAUBEY Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
Paritosh Singh & Ors. Vs. State of U.P. & Ors.
|
December 8, 2010 |
Parmarth Iron Pvt.Ltd., Bijnore, U.P., through its Director General Vs. Commissioner of Central Excise, Meerut-I (U.P.) and another
|
June 15, 2010 |
PARMENDRA KUMAR RAI Vs. STATE OF U.P. AND ORS.
|
September 23, 2010 |
PARMESHWAR YADAV Vs. STATE OF U P
|
August 25, 2010 |
PARMOD KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
|
April 21, 2010 |
PARSAN Vs. STATE OF U.P.
|
August 18, 2010 |
PARSHOTTAM Vs. BOARD OF REVENUE ALLAHABAD
|
April 19, 2010 |
PARSHURAM MISRA Vs. STATE OF U.P. AND ORS.
|
January 21, 2010 |
PARVATI DEVI Vs. JUDGE SMALL CAUSES COURT GORAKHPUR
|
September 15, 2010 |
Parvati Devi and others Vs. State of U.P.and another
|
August 28, 2010 |
Parvez Ahmed Vs. State of U.P. and others
|
September 9, 2010 |
Parwati Devi (SMT.) Vs. State of U.P.and others
|
November 12, 2010 |
PATENDRA JAIN Vs. STATE OF U P
|
February 24, 2010 |
PATI RAM Vs. STATE
|
March 15, 2010 |
Pati Ram Vs. State of U.P.and another
|
March 8, 2010 |
PAVINDER AHLUWALIA Vs. UNION OF INDIA
|
March 15, 2010 |
PAWAN Vs. STATE OF UP
|
August 25, 2010 |
PAWAN EXPORTS P. LTD. Vs. UNION OF INDIA AND OTHERS
|
April 28, 2010 |
PAWAN KUMAR Vs. STATE OF UP
|
April 27, 2010 |
PAWAN KUMAR Vs. STATE OF U P
|
May 18, 2010 |
Pawan Kumar Vs. Union of India Through Its Secretary, Home Affairs, Govt. of India, New Delhi and Others
|
February 1, 2010 |
PAWAN KUMAR Vs. STATE OF U P
|
October 26, 2010 |
PAWAN KUMAR Vs. STATE OF U.P. THROUGH SECRETARY TRANSPORT AND ANR.
|
April 24, 2010 |
PAWAN KUMAR GUPTA Vs. STATE OF U.P.
|
March 3, 2010 |
Pawan Kumar Gupta and another Vs. State of U.P. and others
|
May 3, 2010 |
PAWAN KUMAR JHA Vs. STATE OF U P
|
December 3, 2010 |
PAWAN KUMAR LAWANIYA Vs. STATE OF UP
|
April 23, 2010 |
PAWAN KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 22, 2010 |
PAWAN KUMAR TRIPATHI Vs. STATE OF U.P. THROUGH SECY. IRRIGATION DEPT. AND ORS.
|
May 13, 2010 |
PAWAN KUMAR YADAV Vs. STATE OF UP
|
September 22, 2010 |
PAWAN NISHAD Vs. STATE OF U.P. AND ANR.
|
February 11, 2010 |
PAWAN NISHAD Vs. STATE OF U P AND ANR
|
November 2, 2010 |
PAWAN SAXENA Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
PAYAL AGRAWAL Vs. DEEPAK GARG
|
January 18, 2010 |
PEER KHUSHAL SHAH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 13, 2010 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF U P
|
September 8, 2010 |
PERNOD RICARD INDIA (P) LTD. (FORMERLY KNOWN AS SEAGRAM INDIA PVT. LTD.) Vs. STATE OF UTTAR PRADESH AND ORS.
|
July 13, 2010 |
PFIZER LTD Vs. STATE OF U P
|
March 26, 2010 |
PHOENIX LAMPS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 2010 |
Phool Chand Nishad Vs. State of U.P. And Others
|
August 19, 2010 |
PHOOL CHAND TIWARI Vs. JOINT DIRCETOR OF EDUCATION AZAMGARH REGION AZAMGARH
|
March 11, 2010 |
PHOOL CHANDRA Vs. UNION OF INDIA (UOI) THRU. COMMANDING OFFICER ALLD. AND ORS.
|
October 26, 2010 |
PHOOL CHANDRA Vs. RAGHUNANDAN PRASAD
|
August 10, 2010 |
PHOOL CHANDRA Vs. STATE OF U.P. THROUGH PRINCIPAL SECY., HOME AND ORS.
|
July 15, 2010 |
Phool Chandra Dubey Vs. State of U.P. and Others
|
August 9, 2010 |
PHOOL CHANDRA TIWARI Vs. STATE OF U P
|
August 31, 2010 |
PHOOLCHANDRA DUBEY Vs. STATE OF UP
|
August 9, 2010 |
PHOOLMANI Vs. STATE OF U P AND ORS
|
November 8, 2010 |
Phoolwati and another Vs. Ashirvad Kaushal
|
September 20, 2010 |
Phundi Singh (Dead) Through Lrs. Vs. Prescribed Authority, Jalaun and others
|
September 7, 2010 |
PIAREY LAL Vs. STATE OF UTTAR PRADESH
|
January 6, 2010 |
PINKI Vs. SPECIAL JUDGE
|
April 27, 2010 |
PINKI @ RINKI AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
PINKI AND ORS. Vs. STATE OF U.P. AND ANR.
|
March 9, 2010 |
Pinku @ Vijay Vs. State of U.P.
|
May 27, 2010 |
PINTOO Vs. STATE OF UP
|
February 19, 2010 |
PITAMBER SINGH Vs. PRAVIN SHANKAR RAI, REGIONAL TRANSPORT OFFICER
|
August 3, 2010 |
POINEER LTD Vs. STATE OF U P
|
November 1, 2010 |
POOJA GLASS WORKS PRIVATE LTD Vs. UNION OF INDIA
|
January 7, 2010 |
POORAN LAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 14, 2010 |
POORAN LAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 30, 2010 |
POORNIMA MISRA Vs. SUNIL MISRA
|
January 18, 2010 |
Prabal Constructions Vs. State of U.P. and others
|
March 16, 2010 |
PRABAL KUMAR Vs. STATE OF U.P. AND OTHERS
|
October 8, 2010 |
PRABHA DEVI Vs. STATE OF U P
|
March 10, 2010 |
PRABHA KUSHWAHA Vs. STATE OF U P
|
February 15, 2010 |
Prabhakar Srivastava Vs. State of U.P.
|
February 9, 2010 |
Prabhu Dayal and others Vs. State of U.P. and others
|
August 31, 2010 |
Prabhu Nath Vs. State of U.P. and others
|
September 3, 2010 |
PRABHU NATH Vs. STATE OF U.P.
|
March 15, 2010 |
PRABHUJI Vs. STATE OF U P
|
December 16, 2010 |
PRADEEP KUMAR Vs. UNION OF INDIA
|
July 30, 2010 |
PRADEEP KUMAR Vs. RAM GOPAL
|
February 19, 2010 |
PRADEEP KUMAR Vs. MOHD SAIFUL EZAZ ALAM KHAN
|
May 26, 2010 |
PRADEEP KUMAR Vs. MOHD SAIFUL EZAZ ALAM KHAN
|
November 9, 2010 |
PRADEEP KUMAR AGARWAL Vs. MEENA JAISWAL
|
September 10, 2010 |
PRADEEP KUMAR AGARWAL Vs. MEENA JAISWAL
|
November 10, 2010 |
PRADEEP KUMAR JAIN Vs. U P POWER CORPORATION NIGAM LTD
|
January 7, 2010 |
PRADEEP KUMAR TRIPATHI Vs. STATE OF U P
|
March 23, 2010 |
PRADESHIYA INDUSTRIAL AND INVESTMENT CORPOARTION OF U P LTD Vs. OFFICIAL LIQUIDATR
|
October 27, 2010 |
PRADESHIYA JAN JATI VIKAS MANCH Vs. STATE OF U P
|
September 16, 2010 |
Pradeshiya Jan Jati Vikas Manch U.P. and Others Vs. State of U.P. and Others
|
September 16, 2010 |
PRADIP KUMAR KATIYAR Vs. STATE OF U.P.
|
April 20, 2010 |
PRAFULLA KUMAR AND ORS. Vs. STATE OF UP AND ORS.
|
April 2, 2010 |
PRAKASH Vs. STATE OF U.P.
|
July 6, 2010 |
PRAKASH Vs. ADDITIONAL DISTRICT JUDGE PRATAPGARH
|
September 8, 2010 |
Prakash Chand Vs. Arjun Das and another
|
August 12, 2010 |
PRAKASH CHAND SAXENA Vs. STATE OF U.P.
|
September 27, 2010 |
Prakash Mishra Vs. University of Allahabad and others
|
May 11, 2010 |
PRAKASH NARAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
August 25, 2010 |
PRAKASH ROAD LINES GORAKHPUR Vs. UNION OF INDIA
|
July 8, 2010 |
PRAKESH CHAND AGRAWAL Vs. PRESIDING OFFICER
|
August 2, 2010 |
PRAMILA HANDICRAFT Vs. CESTAT
|
November 25, 2010 |
PRAMILA SINGH AND ANR Vs. STATE OF U P AND ORS
|
July 6, 2010 |
PRAMOD KUMAR Vs. STATE OF U P
|
September 27, 2010 |
PRAMOD KUMAR Vs. STATE OF UP
|
April 26, 2010 |
PRAMOD KUMAR Vs. STATE OF U P
|
March 8, 2010 |
Pramod Kumar Agarwal Vs. Dwarika Prasad Agarwal
|
January 6, 2010 |
PRAMOD KUMAR DIXIT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 15, 2010 |
PRAMOD KUMAR PANDEY Vs. STATE OF U P
|
August 17, 2010 |
Pramod Kumar Sagar Vs. U.P. Power Corporation Nigam Ltd. and Others
|
January 25, 2010 |
Pramod Kumar Sharma Vs. State of U.P. & Ors.
|
September 27, 2010 |
PRAMOD KUMAR SHARMA Vs. STATE OF UP
|
September 17, 2010 |
PRAMOD KUMAR SINGH Vs. STATE OF U P
|
November 26, 2010 |
Pramod Kumar Singh Vs. Deputy Director of Consolidation and others
|
November 11, 2010 |
PRAMOD KUMAR SINGH Vs. STATE OF U P
|
January 25, 2010 |
PRAMOD KUMAR TEWARI Vs. STATE OF U.P.
|
October 29, 2010 |
PRAMOD PAL SINGH Vs. STATE OF UP
|
May 21, 2010 |
Prasanna Kumar Dash Vs. State of U.P. and Another
|
September 16, 2010 |
PRASANNA KUMAR DASH Vs. STATE OF UTTAR PRADESH
|
September 16, 2010 |
PRASHANT @ MITHUN Vs. STATE OF U.P.
|
July 22, 2010 |
PRASHANT SINGH GAUR Vs. STATE OF U.P. AND ORS.
|
December 10, 2010 |
PRASHANT SINGH GAUR Vs. STATE OF U.P. AND ORS.
|
October 25, 2010 |
Prasoon Gupta and others Vs. State of U.P. and another
|
September 28, 2010 |
PRATAP NARAIN GUPTA AND ORS. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. DEPT. OF HOME
|
August 5, 2010 |
PRATEEK GUPTA Vs. STATE OF UP
|
April 28, 2010 |
PRATEEK RESORTS & BUILDERS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), MEERUT
|
January 18, 2010 |
PRATIBHA SHISHU SHIKSHA THRU ITS MANAGER Vs. STATE OF U.P. AND ORS.
|
August 27, 2010 |
PRAVEEN KUMAR Vs. STATE OF U.P. AND ORS.
|
May 7, 2010 |
PRAVEEN KUMAR AGARWAL Vs. STATE OF U.P.
|
November 20, 2010 |
PRAVEEN KUMAR GARG Vs. STATE OF U.P.
|
August 11, 2010 |
PRAVEEN KUMAR KATIYAR Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
PRAVEEN KUMAR MAURYA ALIAS PRAVEEN MAURYA Vs. STATE OF UP
|
September 16, 2010 |
PRAVEEN SINGH Vs. STATE OF U P
|
October 22, 2010 |
PRAVEEN SURI Vs. COMMISSIONER OF INCOME TAX SAHARANPUR
|
April 7, 2010 |
PRAVIN KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
|
May 26, 2010 |
PREETI AGRAWAL Vs. STATE OF U P
|
January 22, 2010 |
PREETI; MOHD AFZAL Vs. STATE OF U P
|
July 27, 2010 |
Prem Chand Sharma Vs. Ashok Kumar and others
|
February 3, 2010 |
PREM CHAND SINGHAL Vs. STATE OF U P
|
July 19, 2010 |
Prem Chandra Mishra Vs. Union of India through The Secretary, Ministry of Railway, New Delhi and others
|
January 5, 2010 |
PREM CHANDRA SRIVASTAVA Vs. STATE OF U P
|
July 2, 2010 |
PREM JAISWAL @ PREMI JAISWAL Vs. STATE OF U.P.
|
November 8, 2010 |
PREM KUMAR SHARMA AND ANOTHER Vs. ADDL. DISTRICT JUDGE AND OTHERS
|
April 28, 2010 |
PREM KUMARI AGARWAL Vs. STATE OF U P THROUGH SECRETARY AVAS AVEM NAGAR VIKAS VIB HAG NAGAR BHUMI ANUB HAG LUCKNOW
|
February 9, 2010 |
PREM LATA SONI Vs. STATE OF U P
|
February 26, 2010 |
PREM NARAIN NIGAM Vs. STATE OF U.P. AND ORS.
|
August 11, 2010 |
PREM NARAIN SHUKLA Vs. STATE OF U.P. AND ORS.
|
December 8, 2010 |
Prem Narayan Pandey Vs. State of U.P. and another
|
June 9, 2010 |
PREM NATH MAHROTRA Vs. STATE OF U P
|
September 27, 2010 |
Prem Nath Sharma Vs. Krishna Singh and another
|
September 17, 2010 |
Prem Pal Singh Vs. Union of India & Ors.
|
January 7, 2010 |
PREM PAL SINGH AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
August 5, 2010 |
PREM PRAKASH S/O LATE BARSATI PRASAD Vs. STATE OF U.P. THROUGH ITS PRN. SECY. NAGAR VIKAS AND ORS.
|
August 6, 2010 |
Prem Sagar Vs. Board of Revenue and others
|
October 28, 2010 |
PREM SAGAR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 3, 2010 |
Prem Shanker Vs. State of U.P.
|
May 20, 2010 |
PREM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 23, 2010 |
PREMAWATI Vs. JAGDISH PRASAD
|
December 23, 2010 |
PREMPAL SINGH Vs. STATE OF U P
|
February 19, 2010 |
Prince Yadav Vs. State of U.P.and another
|
November 9, 2010 |
PRINCIPAL SMT. DEOKALI INTERMEDIATE COLLEGE Vs. STATE OF U.P. AND ORS.
|
August 30, 2010 |
Pritam Singh and another Vs. State
|
April 6, 2010 |
Prithavi Raj Vs. State of U.P. and another
|
August 5, 2010 |
PRIVATE SECRETARIES BROTHERHOOD THRU SECRETARY AND ANR. Vs. S.M.A. ABDI, THR PRINCIPAL SECRETARY (LAW) AND ANR.
|
April 9, 2010 |
PROCESS AND PRODUCT DEVELOPMENT CENTRE Vs. GOVERNMENT OF INDIA
|
October 28, 2010 |
PROF BANARSI TRIPATHI Vs. STATE OF U P
|
October 27, 2010 |
PUNEET ATTA MILLS PVT. LTD. Vs. STATE OF U.P. AND OTHERS
|
November 11, 2010 |
Punet Kumar Agrawal Vs. Jhunjhunwala Charity Trust
|
October 5, 2010 |
Punit Kumar Vs. State of U. P. and others
|
January 12, 2010 |
PUNJAB NATIONAL BANK AND ORS. Vs. SMT. SUNDAR DEVI AGARWAL
|
November 8, 2010 |
Punjab National Bank through Duly Constituted Attorney Vs. Naveen Tandon and another
|
April 21, 2010 |
PURAN SINGH Vs. STATE OF U P
|
April 5, 2010 |
Puranmasi Vs. State of U. P. and another
|
January 29, 2010 |
PURENDRA KUMAR SHARMA Vs. STATE OF U.P.
|
April 1, 2010 |
PURNAMASI Vs. STATE OF U.P.
|
January 29, 2010 |
Purshottam Vs. Jangali and others
|
April 27, 2010 |
PURSHOTTAM Vs. STATE OF UP
|
April 5, 2010 |
Purshottam Sharma Vs. State of U.P. and Another
|
January 21, 2010 |
Purushottam Prasad Shukla and others Vs. State of U.P. and others
|
July 19, 2010 |
PURVANCHAL VIDHUT VITRAN NIGAM LTD Vs. UNION OF INDIA
|
February 10, 2010 |
PURVANCHAN ADVERTISING ASSOCIATION Vs. STATE OF U P
|
October 28, 2010 |
PUSHPA Vs. STATE OF U P
|
November 12, 2010 |
Pushpa Devi W/o Late Sri Uttam Ram Vs. State of Uttarakhand and others
|
June 18, 2010 |
PUSHPA SHOFAT Vs. SARVESH CHAND
|
November 1, 2010 |
PUSHPA VERMA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL ADDL D J FAIZABAD
|
September 15, 2010 |
PUSHPENDRA KUMAR Vs. STATE OF UP
|
September 16, 2010 |
PUSHPENDRA KUMAR Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
PUSHPENDRA KUMAR Vs. STATE OF U P
|
February 22, 2010 |
PUSHPENDRA SINGH ALIAS PINTU SINGH CHAUHAN Vs. STATE OF U.P.
|
May 26, 2010 |
PUSHPENDRA SINGH YADAV Vs. STATE OF UP
|
April 27, 2010 |
PUSHYA MITRA SINGH DEO Vs. UNION OF INDIA
|
August 16, 2010 |
PUTTI Vs. STATE OF U.P.
|
September 3, 2010 |
PUTTU LAL Vs. STATE OF U.P.
|
November 1, 2010 |
PYARE AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 6, 2010 |
Pyare Lal Vs. District Judge, Lucknow and others
|
April 29, 2010 |
PYARI DEVI Vs. STATE OF U P
|
September 16, 2010 |
QAMAR STEEL TUBES (P.) LTD. Vs. CUSTOMS, EXCISE AND GOLD (CONTROL)
|
January 7, 2010 |
QAZI MOHAMMAD ARSHAD Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
R B SHUKLA Vs. ADDITIONAL DISTRICT JUDGE
|
March 9, 2010 |
R D CEMENTS INDUSTRIES PVT LTD Vs. COLLECTOR D M LUCKNOW
|
March 17, 2010 |
R K INDUSTRIES Vs. UTTAR PRADESH VITTA NIGAM
|
September 1, 2010 |
R.B. SINGH Vs. STATE OF U.P. AND ORS.
|
October 22, 2010 |
R.B. Singh (Raj Bahadur Singh) (Dr. ) Vs. State of U.P. and another
|
January 28, 2010 |
R.D. Cements Industries Pvt. Ltd., Lucknow Vs. Collector/D.M., Lucknow and Others
|
March 17, 2010 |
R.N.Agarwal (D.) by L.Rs. Vs. Laxmi Sugar Mills Co.Pvt.Ltd.
|
April 16, 2010 |
R.R. INDUSTRIES Vs. STATE OF U.P. AND ORS.
|
July 22, 2010 |
R.Raghavan and another Vs. State of U.P.and another
|
August 31, 2010 |
Radha Behari Tentiwala Vs. Radha Raman Attar
|
August 6, 2010 |
Radha Charan Singh and others Vs. State of U.P. and others
|
August 18, 2010 |
RADHA KRISHNA Vs. RAJ KUMAR GUPTA
|
December 9, 2010 |
Radha Krishna (Dead) through L.Rs. and another Vs. Ram Chandra and another
|
May 21, 2010 |
Radha Raman Mishra Vs. Uma Gupta and others
|
July 13, 2010 |
RADHA SWAMI SATSANG SABHA Vs. AMI ADHAR SINGH
|
September 13, 2010 |
Radhamani Gupta and others Vs. Life Insurance Corporation of India through Divisional Manager, Agra
|
September 16, 2010 |
RADHEY LAL AND ORS. Vs. KISHORE SINGH AND ORS.
|
September 7, 2010 |
RADHEY RAMAN GUPTA Vs. STATE OF UP
|
April 19, 2010 |
RADHEY SHYAM Vs. A D J COURT NO 13
|
February 9, 2010 |
RADHEY SHYAM Vs. BOARD OF REVENUE UP LUCKNOW
|
May 12, 2010 |
RADHEY SHYAM Vs. ADDITIONAL COMMISSIONER JUDICIAL GORAKHPUR DIVISION
|
September 29, 2010 |
RADHEY SHYAM Vs. NANKU LAL
|
April 8, 2010 |
RADHEY SHYAM AND ANR. Vs. STATE OF U.P.
|
July 19, 2010 |
Radhey Shyam and others Vs. Deputy Director of Consolidation, Varanasi and others
|
November 15, 2010 |
RADHEY SHYAM DIXIT Vs. STATE OF UP
|
March 19, 2010 |
Radhey Shyam Dixit (In Jail) Vs. State of U.P.
|
March 19, 2010 |
RADHEY SHYAM GUPTA Vs. UNION OF INDIA (UOI)
|
January 18, 2010 |
Radhey Shyam Jaiswal and others Vs. State of U.P.and another
|
December 15, 2010 |
RADHEY SHYAM KATIYAR S/O LATE NATHU RAM KATIYAR Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
|
August 9, 2010 |
RADHEY SHYAM MISHRA Vs. STATE OF U.P. THROUGH SECY. COOPERATIVES U.P. CIVIL SECTT.
|
February 17, 2010 |
RADHEY SHYAM NISHAD Vs. SRI ARUN KUMAR SINHA AND ORS.
|
April 2, 2010 |
RADHEY SHYAM PASI Vs. STATE OF U.P.
|
October 26, 2010 |
RADHEY SHYAM RASTOGI Vs. ASHISH KUMAR AND ANR.
|
April 30, 2010 |
RADHEY SHYAM RASTOGI Vs. ARVIND KISHOR
|
November 8, 2010 |
RADHEY SHYAM TIWARI Vs. R G HIGH COURT OF JUDICATURE AT ALLAHABAD
|
February 26, 2010 |
RADHEY SHYAM TRIPATHI Vs. STATE OF U P
|
September 22, 2010 |
RADHEYSHYAM PANDEY AND ANOTHER Vs. STATE OF U P AND OTHERS
|
September 6, 2010 |
RADHIKA DEVI Vs. LABOUR COMMISSIONER GORAKHPUR
|
May 17, 2010 |
RADICO KHAITAN LTD Vs. STATE OF UP
|
April 15, 2010 |
RAEES Vs. STATE OF UP
|
July 16, 2010 |
RAFEEQ Vs. STATE OF U.P.
|
August 3, 2010 |
RAFI KHAN Vs. STATE OF U.P. AND ORS.
|
July 19, 2010 |
RAFI MEMORIAL GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF U P
|
March 8, 2010 |
RAFIQ AHMAD Vs. UNION OF INDIA
|
April 23, 2010 |
RAGHAVENDRA ATREY Vs. STATE OF U.P. AND ORS.
|
August 12, 2010 |
RAGHU NANDAN PRASAD S/O LATE JAGROOP PRASAD Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS
|
August 6, 2010 |
Raghu Nath Vs. Secretary, Railway Department (U.O.I.), New Delhi and others
|
January 12, 2010 |
Raghu Nath Saran Vs. VIIIth Addl.District and Sessions Judge
|
October 25, 2010 |
RAGHU RAJ SINGH Vs. GHANSHYAM DAS
|
May 24, 2010 |
RAGHUBIR SINGH Vs. BOARD OF REVENUE
|
May 13, 2010 |
RAGHUNATH SINGH Vs. STATE OF U.P. AND ORS.
|
September 24, 2010 |
RAGHURAJ SINGH Vs. STATE OF UP
|
May 19, 2010 |
Raghuraj Tiwari Vs. State of U.P.and Another
|
July 12, 2010 |
RAGHUVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
RAGHVENDRA KUMAR MISHRA Vs. STATE OF UP
|
October 1, 2010 |
Ragu Nath Vs. Secretary, Railway Department, New Delhi & Ors.
|
January 12, 2010 |
RAHAT INDUSTRIES Vs. COMMISSIONER CENTRAL EXCISE
|
March 10, 2010 |
RAHATJAN Vs. U P SUNNI CENTRAL BOARD OF WAQF
|
September 24, 2010 |
RAHEES AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
Raheesuddin @ Kalwa and others Vs. State of U.P.and another
|
October 7, 2010 |
RAHMAT ULLAH Vs. AZIZ AHMAD
|
October 19, 2010 |
Rahmat Ullah Khan Vs. Jameela Khatoon
|
September 21, 2010 |
RAHUL INDUSTRIES Vs. UNION OF INDIA
|
September 9, 2010 |
Rahul Kumar Chaubey Vs. State of U.P. & Ors.
|
November 23, 2010 |
Rahul Rathi Vs. State of U.P. and others
|
September 23, 2010 |
RAI AHMAD Vs. RAJYA UTTAR PRADESH DWARA MUKHYA SACHIV UTTAR PRADESH
|
October 28, 2010 |
RAI SAHEB PANNA LAL Vs. D D C
|
October 7, 2010 |
RAIS Vs. STATE OF UP
|
March 18, 2010 |
RAIS AHMAD Vs. U P POWER CORPORATION LTD
|
March 31, 2010 |
RAIS AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
|
January 25, 2010 |
RAIS AHMAD Vs. STATE OF U P
|
October 28, 2010 |
RAIS AHMAD Vs. MOHD.ZAHOOR
|
October 27, 2010 |
RAIS AHMAD Vs. DIOS AND ORS.
|
May 18, 2010 |
Rais Ahmad (Dead) Through L.Rs. Vs. Vth Addl. City Magistrate/R.C. & E.G., Lucknow and others
|
February 11, 2010 |
RAJ BAHADUR Vs. STATE OF U P
|
August 26, 2010 |
RAJ BAHADUR @ RAJENDRA VERMA Vs. STATE OF U.P. THRU. SECY. HOME AND 2 ORS.
|
September 15, 2010 |
RAJ BAHADUR AND OTHERS Vs. STATE OF U.P.
|
October 1, 2010 |
Raj Colour Agency, Sultanpur & Anr. Vs. Ghanshyam Das.
|
April 9, 2010 |
RAJ KAMAL GUPTA AND ORS. Vs. UNION OF INDIA (UOI) THROUGH THE SECY. DEPTT. OF PERSONNEL AND TRAIN
|
November 2, 2010 |
RAJ KAPOOR GUPTA Vs. DISTRICT JUDGE HARDOI
|
November 25, 2010 |
Raj Karan Nishad Vs. State of U.P.and others
|
May 13, 2010 |
Raj Kishore and others Vs. State of U.P.
|
November 20, 2010 |
RAJ KUMAR Vs. JOINT DIRECTOR OF EDUCATION
|
October 5, 2010 |
RAJ KUMAR Vs. STATE OF UP
|
August 31, 2010 |
RAJ KUMAR Vs. FOOD CORPORATION OF INDIA AND ANR.
|
November 10, 2010 |
RAJ KUMAR Vs. STATE OF UP
|
August 18, 2010 |
RAJ KUMAR Vs. RAJASV PARISHAD
|
April 15, 2010 |
RAJ KUMAR Vs. ADDL. DISTT. JUDGE AND OTHERS
|
May 12, 2010 |
RAJ KUMAR @ RAJA SAVITA Vs. STATE OF U.P.
|
December 21, 2010 |
RAJ KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
Raj Kumar and others Vs. Manoj Kumar and others
|
January 29, 2010 |
RAJ KUMAR DASS Vs. STATE OF U.P. THROUGH SECY. CULTURAL PROGRAMME DEPTT. CIVIL
|
April 21, 2010 |
RAJ KUMAR FUTELA AND ANOTHER Vs. SMT. SNEHLATA AND ANOTHER
|
April 2, 2010 |
RAJ KUMAR GANGWAR Vs. STATE OF UP
|
August 4, 2010 |
RAJ KUMAR GUPTA Vs. STATE OF U P
|
April 8, 2010 |
Raj Kumar No.3000802 Sepoy/Chef (U) Vs. Union of India and others
|
January 21, 2010 |
RAJ KUMAR SINGH Vs. STATE OF UP
|
October 28, 2010 |
RAJ KUMAR SINGH Vs. CANTONMENT BOARD
|
November 2, 2010 |
Raj Kumar Singh Vs. United India Insurance Co. Ltd. and others
|
January 6, 2010 |
RAJ KUMAR SINGH Vs. STATE OF U P
|
February 26, 2010 |
RAJ KUMAR SINGH Vs. B P C LTD
|
August 12, 2010 |
RAJ KUMAR SINGH AND ANR. Vs. SMT. CHANDRANI AND ORS.
|
July 21, 2010 |
RAJ KUMARI Vs. STATE OF U P
|
January 13, 2010 |
Raj Kumari Vs. State of U.P.and others
|
December 14, 2010 |
Raj Kumari Vs. State
|
October 28, 2010 |
RAJ KUMARI SINGH Vs. STATE OF U P
|
January 21, 2010 |
RAJ MANGAL KUSHWAHA Vs. STATE OF U P
|
March 17, 2010 |
Raj Mohan Singhal Vs. Pramod Kumar and others
|
July 2, 2010 |
RAJ NATH SINGH Vs. STATE OF U P
|
March 22, 2010 |
Raj Pal Vs. Hon'ble High Court of Judicature At Allahabad through Registrar General and others
|
August 17, 2010 |
Raj Pal and another Vs. Board of Revenue U.P.at Allahabad and others
|
March 9, 2010 |
RAJ PRABHA SINGH Vs. STATE OF U P
|
October 20, 2010 |
RAJ RAJESHWARI RAWAT Vs. STATE OF U.P. AND ORS.
|
August 13, 2010 |
RAJ RANI GULATI Vs. UNION OF INDIA
|
May 3, 2010 |
RAJ RANI SINGH Vs. STATE OF U.P.
|
May 10, 2010 |
RAJ SINGH Vs. STATE OF UP
|
August 12, 2010 |
RAJ VARDHAN Vs. UNION OF INDIA
|
October 27, 2010 |
RAJ VEER SINGH Vs. STATE OF U P
|
September 3, 2010 |
RAJA RAM Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
RAJA RAM Vs. STATE OF UP
|
August 5, 2010 |
RAJAN LAL ALIAS RAJ KUMAR Vs. ADDITIONAL DISTRICT JUDGE
|
July 15, 2010 |
RAJBEER SINGH Vs. STATE OF U P
|
April 1, 2010 |
RAJDEEP Vs. STATE OF U P
|
May 27, 2010 |
RAJDEO AND ORS. Vs. BAHADUR AND ORS.
|
July 20, 2010 |
Rajeev Aurthor Vs. State of U.P.
|
January 18, 2010 |
RAJEEV KUMAR Vs. STATE OF U.P. AND ORS.
|
August 11, 2010 |
RAJEEV KUMAR Vs. STATE OF U P
|
August 3, 2010 |
RAJEEV KUMAR Vs. STATE OF U P
|
August 26, 2010 |
Rajeev Kumar and another Vs. Siddharth Bhardwaj and others
|
May 27, 2010 |
RAJEEV RANJAN TRIPATHI Vs. PURVANCHAL GRAMIN BANK
|
May 7, 2010 |
Rajendra and others Vs. State of U.P. and others
|
February 2, 2010 |
RAJENDRA ESTATE PVT LTD Vs. STATE OF U P
|
September 24, 2010 |
RAJENDRA GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 2, 2010 |
Rajendra Kumar Vs. State of U.P.and another
|
December 16, 2010 |
Rajendra Kumar Agarwal Vs. Vishwa Nath Garg and others
|
February 15, 2010 |
Rajendra Kumar Khandelwal Vs. Alok Kumar Agrawal
|
September 16, 2010 |
RAJENDRA KUMAR MAURYA Vs. STATE OF U.P.
|
September 8, 2010 |
RAJENDRA KUMAR SINGHAL Vs. STATE OF U.P. AND ORS.
|
September 27, 2010 |
RAJENDRA KUMAR SRIVASTAVA (DEAD), SUBSTITUTED BY HIS L.RS. Vs. STATE OF U.P. AND OTHERS
|
February 25, 2010 |
RAJENDRA KUMAR VERMA Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION)
|
August 20, 2010 |
Rajendra Mishra Vs. State of U.P.Through Secretary, Revenue, U.P., Lucknow and Others
|
October 22, 2010 |
RAJENDRA NARAIN RAJ S/O LATE MAHADEO RAJ AND ORS. Vs. STATE OF U.P. THRU. SECRETARY AGRICULTURE DEPT. AND ORS.
|
September 3, 2010 |
Rajendra Nath Shukla Vs. Rent Control and Eviction Officer, Kanpur Nagar and another
|
November 8, 2010 |
Rajendra Pal Pathak Vs. State of U.P. and others
|
September 23, 2010 |
Rajendra Pal Singh and others Vs. Shashi Agrawal and others
|
May 25, 2010 |
RAJENDRA PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 26, 2010 |
RAJENDRA PRASAD Vs. STATE OF U.P. AND ORS.
|
November 15, 2010 |
RAJENDRA PRASAD Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
April 8, 2010 |
RAJENDRA PRASAD GUPTA Vs. STATE OF U.P. AND OTHERS
|
April 8, 2010 |
Rajendra Prasad Memorial Girls Degree College, Lucknow & Anr Vs. State of U.P. & Ors.
|
November 12, 2010 |
RAJENDRA PRASAD PANDEY Vs. STATE OF UTTAR PRADESH AND ANR.
|
July 9, 2010 |
RAJENDRA PRASAD SINGH Vs. STATE OF U.P. AND ANR.
|
September 1, 2010 |
RAJENDRA PRASAD YADAV Vs. STATE OF U P
|
August 9, 2010 |
RAJENDRA PRATAP SRIVASTAVA Vs. STATE OF U P
|
August 12, 2010 |
RAJENDRA SINGH Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
RAJENDRA SINGH Vs. BOARD OF REVENUE AND ORS.
|
March 18, 2010 |
Rajendra Singh Vs. State of U.P. and others
|
October 8, 2010 |
RAJENDRA SINGH Vs. STATE OF U P
|
September 22, 2010 |
RAJENDRA SINGH AND ANR. Vs. STATE OF U.P.
|
September 28, 2010 |
RAJENDRA SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 30, 2010 |
RAJENDRA SINGH NEGI Vs. STATE OF U P
|
November 10, 2010 |
RAJENDRA YADAV Vs. STATE OF U P
|
July 3, 2010 |
RAJESH Vs. STATE OF U P
|
May 4, 2010 |
RAJESH Vs. STATE OF UP
|
March 19, 2010 |
RAJESH Vs. STATE OF UP
|
February 22, 2010 |
Rajesh @ Sapna Vs. State of Uttarakhand & Ors.
|
October 7, 2010 |
Rajesh alias Raju Vs. State
|
October 25, 2010 |
RAJESH AND ANR. Vs. STATE OF U.P.
|
September 13, 2010 |
RAJESH AND ORS. Vs. STATE
|
July 3, 2010 |
RAJESH CHANDRA GUPTA Vs. STATE OF UP
|
April 29, 2010 |
RAJESH CHANDRA KUKRETI AND ANR. Vs. DISTRICT JUDGE AND ANR.
|
September 7, 2010 |
RAJESH KUMAR Vs. STATE OF U P
|
July 13, 2010 |
RAJESH KUMAR Vs. REGISTRAR GENERAL HIGH COURT
|
July 27, 2010 |
Rajesh Kumar Dubey Vs. State of U.P. & Ors.
|
December 9, 2010 |
Rajesh Kumar Dubey Vs. State of U.P., through Principal Secretary, Basic Education, Govt.of U.P.At Lucknow and others
|
July 21, 2010 |
RAJESH KUMAR KANAUJIA Vs. STATE OF UP
|
October 5, 2010 |
Rajesh Kumar Kanaujia (D.) through legal heir and others Vs. State of U.P.and others
|
October 5, 2010 |
Rajesh Kumar Tewari Vs. State of U.P. and others
|
January 21, 2010 |
RAJESH KUMAR TYAGI Vs. STATE OF U.P. AND ORS.
|
August 11, 2010 |
RAJESH KUMAR YADAV Vs. STATE OF UP
|
May 5, 2010 |
RAJESH KUMAR YADAV Vs. STATE OF UP
|
March 25, 2010 |
Rajesh Patel Vs. State of U.P. and others
|
August 30, 2010 |
RAJESH PRADHAN Vs. SATYENDRA KUMAR, SENA NAYAK
|
October 22, 2010 |
RAJESH PRASAD MISHRA Vs. COMMISSIONER JHANSI DIVISION
|
November 26, 2010 |
Rajesh Singh Vs. State of U.P.through Principal Secretary Home, Government of U.P., Lucknow and others
|
July 22, 2010 |
RAJESH SINGH ALIAS BABLU SINGH Vs. STATE OF U P
|
March 19, 2010 |
RAJESH SINGH RANA Vs. STATE OF U P
|
October 27, 2010 |
RAJESHWAR PRASAD Vs. STATE OF UP
|
July 20, 2010 |
Rajeshwar Singh Yadav @ Raju Yadav Vs. State of U.P.and others
|
November 16, 2010 |
RAJESHWAR SWARUP GUPTA Vs. STATE OF U P
|
December 1, 2010 |
Rajiv Khanna Vs. IInd Addl.District Judge and others
|
April 27, 2010 |
RAJIV KUMAR Vs. STATE OF U P
|
December 9, 2010 |
RAJIV SAXENA Vs. STATE OF UP
|
July 7, 2010 |
RAJIV SHARMA Vs. THE STATE OF U.P. AND ANR.
|
August 28, 2010 |
Rajiv Shukla @ Sintu Vs. State of U.P.
|
February 8, 2010 |
RAJIV SINGH Vs. STATE OF U.P. THROUGH SECRETARY KARMIK ANUBHAG - II AND ORS.
|
November 15, 2010 |
Rajiya Begum Vs. State of U.P.and another
|
October 22, 2010 |
RAJJAN @ NARENDRA BAHADUR AND ANR. Vs. STATE OF U.P.
|
October 26, 2010 |
RAJJAN SONAR Vs. STATE OF U.P.
|
July 7, 2010 |
RAJKALI DEVI Vs. STATE O U P
|
March 25, 2010 |
Rajnath Vs. State of U.P. and others
|
April 26, 2010 |
Rajni Agarwal Vs. Sushma Agarwal and others
|
February 24, 2010 |
RAJNI CHAUHAN Vs. STATE OF UP
|
March 15, 2010 |
RAJNI SAXENA ALIAS GUDIYA Vs. STATE OF U P
|
February 16, 2010 |
RAJNISH KUMAR AND ORS. Vs. CHATRAPATI SAHU JI MAHARAJ MEDICAL UNIVERSITY U.P. AND ORS.
|
February 26, 2010 |
RAJOL Vs. STATE OF UP
|
May 28, 2010 |
RAJPAL @ RAJARAM Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
RAJPAL SINGH AND ORS. Vs. VICE CHANCELLOR, DR. BHIM RAO AMBEDKAR UNIVERSITY AND ORS.
|
May 26, 2010 |
Rajrani Singh and another Vs. State of U.P. and others
|
May 10, 2010 |
RAJU Vs. STATE OF U P
|
March 19, 2010 |
RAJU Vs. STATE OF U.P.
|
November 11, 2010 |
Raju @ Sonu Vs. Katori Devi and others
|
May 17, 2010 |
RAJU ALIAS RIYAZUDDIN Vs. STATE OF UP
|
March 15, 2010 |
Raju alias Shiv Dayal Vs. State of U.P.
|
July 9, 2010 |
RAJU AND ANR. Vs. STATE OF U.P.
|
August 26, 2010 |
Raju and others Vs. State of U.P. and others
|
July 27, 2010 |
Raju Basor Vs. State of U.P.
|
May 7, 2010 |
RAJU PASI Vs. STATE OF U P
|
March 26, 2010 |
Raju Pasi (In Jail) Vs. State of U.P.
|
March 26, 2010 |
RAJU RASTOGI AND ORS. Vs. THE STATE OF U.P. THROUGH THE SECY. HOME DEPTT. CIVIL SECTT.
|
September 1, 2010 |
RAJU SHARMA Vs. STATE OF UP
|
March 18, 2010 |
Rajveer Singh Vs. State of U.P.and another
|
October 22, 2010 |
Rajvir and others Vs. State of U.P.and another
|
November 9, 2010 |
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. SUMAN SINGH
|
October 28, 2010 |
Rakesh Vs. State of U.P.
|
January 19, 2010 |
RAKESH Vs. STATE OF U.P.
|
January 3, 2010 |
RAKESH GUPTA Vs. STATE OF UP
|
July 6, 2010 |
RAKESH KUMAR Vs. STATE OF U.P.
|
September 16, 2010 |
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
May 27, 2010 |
RAKESH KUMAR Vs. NATIONAL AIRPORTS AUTHORITY AND ORS.
|
December 9, 2010 |
RAKESH KUMAR DAYAL Vs. STATE OF U P
|
September 30, 2010 |
RAKESH KUMAR DAYAL Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
RAKESH KUMAR KANAUJIA Vs. STATE OF U P AND ORS
|
November 9, 2010 |
RAKESH KUMAR MISRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI AND OTHERS
|
May 25, 2010 |
Rakesh Kumar Singh Vs. Public Service Commission, Uttar Pradesh, Allahabad & Ors.
|
April 7, 2010 |
RAKESH KUMAR TIWARI Vs. DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
|
November 15, 2010 |
RAKESH PRASAD AND ORS Vs. STATE OF U P
|
October 26, 2010 |
Rakesh Pratap Singh and another Vs. State of U.P. and another
|
September 24, 2010 |
RAKESH SINGH Vs. STATE OF UP
|
November 12, 2010 |
RAKESH SINGH Vs. STATE OF U.P. AND ANR.
|
September 13, 2010 |
RAKESH SINGH ALIAS RAKESH KUMAR SINGH Vs. STATE OF U P
|
February 15, 2010 |
RAKESH YADAV Vs. STATE OF UP
|
May 19, 2010 |
RAKHARANI Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
RAKHI Vs. STATE OF U.P. AND ORS.
|
September 1, 2010 |
RAKHI SAWANT Vs. STATE OF U P
|
December 10, 2010 |
RAKHI THAREJA Vs. UNION OF INDIA
|
August 13, 2010 |
RAKSHA GOSWAMI Vs. STATE OF U.P. THRU CHIEF SECY.
|
December 2, 2010 |
RAKSHPAL SINGH Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
RAM Vs. RAM KISHAN
|
March 18, 2010 |
RAM ABHILAKH VERMA Vs. STATE OF U.P. THROUGH SECY.
|
November 8, 2010 |
Ram Achal Vs. Civil Judge, J.D.Hawaii, Faizabad and others
|
December 10, 2010 |
Ram Achal & Anr. Vs. Board of Revenue, U.P., Lucknow & Ors.
|
July 29, 2010 |
RAM ACHAL YADAV Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. NAGAR VIKAS LKO.
|
November 25, 2010 |
RAM ASAREY Vs. DISTRICT JUDGE AND ORS.
|
September 1, 2010 |
RAM ASHISH CHAUDHARY Vs. BASIC SHIKSHA ADHIKARI, FAIZABAD
|
February 3, 2010 |
RAM ASHRAYA Vs. STATE OF U.P
|
January 13, 2010 |
RAM ASHREY Vs. THE STATE OF U.P. AND ORS.
|
February 26, 2010 |
Ram Ashrey Prasad Singh Vs. Dy.Director of Consolidation, Varanasi and others
|
September 20, 2010 |
Ram Asrey Vs. State of U. P. and others
|
January 5, 2010 |
RAM ASREY AND ANOTHER Vs. SMT. SUKH DEVI
|
May 7, 2010 |
RAM AVATAR Vs. COMMANDANT 93 BATTALIAN, C.R.P.F. AND ORS.
|
July 1, 2010 |
RAM AVATAR Vs. STATE OF U.P. AND ORS.
|
August 3, 2010 |
RAM AVTAR Vs. STATE OF U P
|
September 9, 2010 |
Ram Awadh Gupta Vs. Authorized Officer/Assistant General Manager, S.B.I.Sarc Varanasi and another
|
May 20, 2010 |
RAM AWADH YADAV Vs. STATE OF UP
|
March 30, 2010 |
RAM BABU Vs. STATE OF U P
|
February 23, 2010 |
RAM BABU Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) LUCKNOW
|
April 2, 2010 |
Ram Babu and others Vs. District Judge, Unnao and others
|
September 14, 2010 |
RAM BABU JAISWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 14 ALLAHABAD
|
September 15, 2010 |
Ram Bachan Vs. State of U.P.
|
May 26, 2010 |
RAM BACHAN YADAV Vs. STATE OF UP
|
April 12, 2010 |
RAM BADAI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 1, 2010 |
RAM BADAL Vs. STATE OF U P
|
October 1, 2010 |
RAM BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH, CAMP AT BALRAMPUR AND OTHERS
|
February 19, 2010 |
RAM BAHADUR DHOBI AND ORS. Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY (HOME) AND ORS.
|
September 22, 2010 |
RAM BAHADUR MAURYA Vs. COMMISSIONER, LUCKNOW DIVISION AND ANR.
|
September 1, 2010 |
Ram Bahadur Singh Vs. Prescribed Authority/Addl.District Magistrate (F&R), Hamirpur and others
|
October 5, 2010 |
RAM BAHADUR TEWARI Vs. U.P. PROVINCIAL COOPERATIVE UNION AND ORS.
|
February 19, 2010 |
RAM BAHORI Vs. STATE OF UP
|
July 26, 2010 |
Ram Bali Rai Vs. IIIRD Addl.District Judge, Azamgarh and others
|
September 17, 2010 |
Ram Baran Vs. State of U.P.
|
May 13, 2010 |
Ram Baran Vs. State of U.P. & Ors.
|
January 19, 2010 |
RAM BARAN SINGH Vs. U P STATE SUGAR CORPORATION LTD
|
July 30, 2010 |
RAM BETI Vs. STATE OF U.P.
|
November 18, 2010 |
RAM BHAJAN Vs. STATE OF U.P.
|
July 29, 2010 |
RAM BHAJAN Vs. STATE OF U.P. AND ORS.
|
February 24, 2010 |
Ram Bharat Vs. State of U.P.
|
December 3, 2010 |
Ram Bharosa Vs. State of U.P.
|
August 2, 2010 |
RAM BHAROSA Vs. STATE OF U.P.
|
October 2, 2010 |
RAM BHAWAN YADAV Vs. STATE OF UP
|
May 5, 2010 |
Ram bhujharat singh inter college, erstwhile janta Janaradan Vs. Board of Revenue, U.P.Lucknow and others
|
August 25, 2010 |
RAM BIHARI DIXIT Vs. ASHOK KUMAR SHUKLA
|
September 27, 2010 |
RAM BRIKSH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 9, 2010 |
RAM BRIKSHA SINGH Vs. BASIC SHIKSHA ADHIKARI AND ANR.
|
October 26, 2010 |
Ram Bujharat Singh Vs. State of U.P. & Ors.
|
February 16, 2010 |
RAM CHANDER LAL Vs. JAMUNA PRASAD
|
February 22, 2010 |
Ram Chandra Vs. State of U.P. and others
|
August 16, 2010 |
Ram Chandra Vs. State of U.P. and others
|
February 9, 2010 |
RAM CHANDRA Vs. STATE OF U P
|
September 29, 2010 |
Ram Chandra and another Vs. D.D.C., Allahabad and others
|
May 3, 2010 |
Ram Chandra and others Vs. Gram Panchayat, Meerpur Hindu, Ghaziabad and others
|
March 12, 2010 |
RAM CHANDRA BAJPAI Vs. CHIEF ELECTION COMMISSIONER GOVT. OF INDIA AND ORS.
|
October 8, 2010 |
RAM CHANDRA PANDEY Vs. STATE OF U.P. THROUGH SECY. INTERMEDIATE EDUCATION CIVIL
|
September 6, 2010 |
RAM CHANDRA PANDEY Vs. STATE OF U P
|
February 18, 2010 |
RAM CHANDRA PATEL Vs. STATE OF U P
|
April 7, 2010 |
RAM CHANDRA SINGH Vs. DIRECTOR COMMISSIONER OF CONSOLIDATION AND ORS.
|
December 10, 2010 |
RAM CHANDRA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 19, 2010 |
RAM CHARAN GUPTA Vs. STATE OF U.P.
|
August 27, 2010 |
RAM CHAUDHARY Vs. TECHNOLOGY PARK
|
April 6, 2010 |
RAM CHET Vs. STATE OF U P
|
January 18, 2010 |
Ram Das Vs. Deputy Director of Consolidation, Gonda and others
|
April 5, 2010 |
RAM DAS TEWARI Vs. STATE OF U.P. AND ORS.
|
November 11, 2010 |
Ram Deo and others Vs. Deputy Director of Consolidation, Faizabad and others
|
April 16, 2010 |
Ram Dev Ram, Branch Manager (Suspended) Zila Sahkari Bank Ltd., Branch Raniganj, Ballia Vs. State of U.P. Through Principal Secretary (Co-Operative Societies), U.P., Lucknow and others
|
January 13, 2010 |
RAM DHEERAJ YADAV Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. AND ORS.
|
November 10, 2010 |
RAM DHIRAJ AND 7 ORS. Vs. STATE OF U.P. AND ANR.
|
July 26, 2010 |
RAM DULAR VERMA AND ORS. Vs. STATE OF U.P.
|
July 27, 2010 |
RAM DULARE AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 28, 2010 |
RAM DULAREY Vs. STATE OF U.P. AND ORS.
|
July 21, 2010 |
RAM DULARI BACHCU LAL JAISWAL MAHAVIDYALAYA Vs. STATE OF U P
|
March 9, 2010 |
Ram Dulari Bachcu Lal Jaiswal Mahavidyalaya, Allahabad and Another Vs. State of U.P. and Others
|
March 9, 2010 |
RAM DUTTA MISHRA Vs. STATE OF U P
|
January 28, 2010 |
RAM GOPAL Vs. HORI LAL
|
April 15, 2010 |
RAM GOPAL SHORI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE RAMPUR
|
August 9, 2010 |
Ram Gopal Shukla Vs. State of U.P. and Ors.
|
February 2, 2010 |
RAM HARI Vs. SENIOR REGIONAL MANAGER
|
November 18, 2010 |
RAM JASH Vs. STATE OF U.P.
|
November 10, 2010 |
Ram Jeevan Yadav Vs. District Judge, Unnao and others
|
March 16, 2010 |
Ram Ji Misra Vs. U.P.S.R.T.C. and Others
|
January 8, 2010 |
Ram Kali (Smt.) Vs. Additional District Judge Court No.8, Lucknow and others
|
October 7, 2010 |
RAM KALP YADAV Vs. STATE OF UP
|
January 25, 2010 |
Ram Kalp Yadav and Others Vs. State of U.P. and Others
|
February 25, 2010 |
Ram Kant Prabhakar Vs. Addl.District Judge, Court No.4, Saharanpur and others
|
August 30, 2010 |
RAM KEERAT SHARMA Vs. ASHA DEVI
|
December 8, 2010 |
RAM KESHARWANI Vs. STATE OF U P THROUGH ITS PRINCIPAL SECY
|
November 2, 2010 |
RAM KHELAWAN MAURYA Vs. BACCHI LAL RAHI AND ORS.
|
July 29, 2010 |
RAM KISHORE Vs. STATE OF U.P. AND ANR.
|
August 5, 2010 |
Ram Kishore Vs. Jamil Ahmad
|
April 16, 2010 |
Ram Kishore Agarwal and another Vs. State of U.P. and another
|
March 30, 2010 |
Ram Kishore Gupta Vs. State of U.P.
|
April 6, 2010 |
RAM KISHORE VERMA Vs. CIVIL JUDGE (J.D.) AND ORS.
|
February 5, 2010 |
Ram Kishun Vs. State of U.P.through its Finance Secretary, U.P. at Lucknow and Others
|
May 12, 2010 |
Ram Kishun Vs. Commissioner, Gorakhpur Division, Gorakhpur and others
|
September 15, 2010 |
RAM KRIPAL ALIAS KALLU Vs. STATE OF UP
|
July 5, 2010 |
Ram Kripal and others Vs. State
|
September 22, 2010 |
RAM KRIPAL SINGH AND ANOTHER Vs. APAR AYUKT AND OTHERS
|
November 16, 2010 |
RAM KRISHNA Vs. BOARD OF REVENUE THROUGH CHAIRMAN AND OTHERS
|
May 12, 2010 |
RAM KUMAR Vs. ADDITIONAL DISTRICT JUDGE
|
August 6, 2010 |
RAM KUMAR Vs. KHAIRATI LAL
|
March 29, 2010 |
RAM KUMAR Vs. STATE
|
April 9, 2010 |
Ram Kumar @ Bhulli Vs. State of U.P.
|
January 22, 2010 |
RAM KUMAR GAUTAM, CONSTABLE Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
RAM KUMAR MAURYA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
|
February 16, 2010 |
RAM KUMAR MISHRA Vs. STATE OF UP
|
September 7, 2010 |
Ram Kumar Singh Vs. Commissioner of Food & Civil Supplies, Lucknow & Ors.
|
March 26, 2010 |
RAM LACHHAN RAM AND ORS. Vs. STATE OF U.P. THROUGH THE SECY., DEPT. OF ESTATE AND ORS.
|
October 25, 2010 |
RAM LAGAN Vs. THE UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
|
April 20, 2010 |
Ram Lakhan Vs. Addl.District Judge, Gorakhpur
|
October 28, 2010 |
RAM LAKHAN Vs. STATE OF U P
|
January 22, 2010 |
RAM LAKHAN Vs. COMMISSIONER VARANASI DIVISION
|
April 30, 2010 |
RAM LAKHAN SINGH Vs. SRI HAR DEO SINGH, DIRECTOR AND STHANEEYA NIKAY AND ORS.
|
August 5, 2010 |
RAM LAKHAN SINGH Vs. STATE OF U.P.
|
February 3, 2010 |
RAM LAL Vs. MANAGING DIRECTOR U.P. COOPERATIVE BANK LTD
|
May 21, 2010 |
RAM LAL Vs. STATE OF UP
|
September 17, 2010 |
RAM LALI MISHRA Vs. STATE OF UP
|
May 25, 2010 |
RAM LOCHAN Vs. COMMISSIONER, DEVI PATAN MANDAL GONDA
|
April 23, 2010 |
RAM MANI PANDEY Vs. THE DISTRICT INSPECTOR OF SCHOOLS, BASTI AND ORS.
|
December 2, 2010 |
Ram Manohar Kapoor Vs. State of U.P. and others
|
July 12, 2010 |
RAM MANOHAR TOMAR Vs. HARCHARAN LAL MEHROTRA
|
October 25, 2010 |
RAM MURAT Vs. STATE OF U P
|
October 6, 2010 |
Ram Murti Pandey and others Vs. National Insurance Co.Ltd. and others
|
April 5, 2010 |
Ram Murti Singh Vs. Sudhir M. Bobdey, Cane Commissioner and another
|
February 19, 2010 |
RAM NAGAR REFRIGERATION AND ICE COLD STORAGE PRIVATE LIMITED Vs. STATE OF U P
|
May 13, 2010 |
Ram Nagina Vs. State of U.P.and another
|
October 21, 2010 |
Ram Najar Yadav Vs. State of U.P.and another
|
October 28, 2010 |
Ram Narain Harijan Vs. State of U.P.& Ors.
|
February 4, 2010 |
Ram Narain Katiyar Vs. State of U.P.and another
|
February 10, 2010 |
RAM NARAYAN Vs. STATE OF U P
|
May 21, 2010 |
RAM NARAYAN PANDEY Vs. STATE OF U P
|
November 22, 2010 |
Ram Naresh Vs. State of U.P. & Ors.
|
May 24, 2010 |
Ram Naresh Vs. Board of Revenue
|
April 8, 2010 |
RAM NARESH Vs. STATE OF U.P AND ORS.
|
March 26, 2010 |
RAM NARESH Vs. STATE OF U.P. AND ORS.
|
August 13, 2010 |
RAM NARESH Vs. STATE OF UP
|
April 5, 2010 |
RAM NARESH Vs. STATE OF UTTAR PRADESH AND ORS.
|
July 8, 2010 |
RAM NARESH PATHAK Vs. DISTRICT BASIC EDUCATION OFFICER LALIPUT
|
July 29, 2010 |
RAM NATH Vs. STATE OF UP
|
August 27, 2010 |
RAM NATH Vs. STATE OF U.P.
|
January 19, 2010 |
Ram Nath Mishra Vs. District Judge, Bahraich and others
|
May 25, 2010 |
RAM NATH RAM Vs. STATE OF U.P. AND ORS.
|
February 2, 2010 |
Ram Nath Sharma Vs. Phool Chandra
|
March 16, 2010 |
Ram Nath Yadav Vs. State of U.P.through its Secretary (F & C.S.), Lucknow and others
|
July 30, 2010 |
RAM NATH YADAV Vs. STATE OF U.P.
|
January 12, 2010 |
RAM NEWAL Vs. STATE OF U.P. AND ANOTHER
|
August 31, 2010 |
RAM NIDHI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
|
April 5, 2010 |
RAM NIWAS Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
August 18, 2010 |
RAM NIWAS Vs. STATE OF U.P.
|
July 27, 2010 |
RAM NIWAS SHARMA Vs. STATE OF U P
|
May 5, 2010 |
RAM PAL Vs. BOARD OF REVENUE U.P.
|
December 9, 2010 |
RAM PAL SHARMA Vs. STATE OF U P
|
August 12, 2010 |
RAM PAL SINGH BHADAURIA Vs. STATE OF U P
|
February 4, 2010 |
RAM PARAS YADAV Vs. STATE OF U P
|
September 17, 2010 |
Ram Pher and others Vs. Dy.Director of Consolidation, Faizabad and others
|
March 22, 2010 |
Ram Prakash Vs. District Judge, Faizabad and others
|
August 10, 2010 |
RAM PRAKASH Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS
|
August 19, 2010 |
Ram Prakash & Ors. Vs. State of U.P.
|
July 3, 2010 |
RAM PRAKASH AGRAWAL Vs. RISHI KUMAR
|
September 7, 2010 |
RAM PRAKASH GUPTA Vs. D.J. AND OTHER
|
July 1, 2010 |
Ram Prakash Katiyar Vs. State of U.P.through Secretary (Secondary Education), U.P., Lucknow and others
|
July 22, 2010 |
Ram Prasad Vs. Ganga Dhar and others
|
April 2, 2010 |
RAM PRASAD Vs. D.D.C., LUCKNOW AND ANOTHER
|
April 7, 2010 |
RAM PRASAD Vs. STATE OF UP
|
July 6, 2010 |
RAM PRASAD SINGH Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. NAGAR VIKAS LKO.
|
November 25, 2010 |
RAM PRATAP GUPTA Vs. PRESIDING OFFICER, LABOUR COURT, FAIZABAD AND ANOTHER
|
February 8, 2010 |
RAM PRATAP PANDEY Vs. STATE OF UP
|
April 16, 2010 |
RAM PRIYA TRIPATHI AND ANR Vs. STATE OF U P
|
August 4, 2010 |
RAM PYARE Vs. STATE OF UP
|
July 16, 2010 |
Ram Pyare Singh Vs. Joint Director of Consolidation
|
February 25, 2010 |
RAM PYAREY SHUKLA Vs. GRAM SABHA MANGAL PUR KUSARI AND ANOTHER
|
April 22, 2010 |
RAM RAHEESH Vs. STATE OF U P
|
October 27, 2010 |
Ram Raj Vs. 1st Addl.District Judge and others
|
March 12, 2010 |
Ram Raj Tewari Vs. State of U.P.and another
|
May 26, 2010 |
RAM RAJ YADAV Vs. STATE OF U.P. AND ANR.
|
October 29, 2010 |
RAM RANG BHARTI Vs. STATE OF U.P.
|
May 24, 2010 |
RAM RATAN AGNIHOTRI Vs. SENIOR SUPERINTENDENT
|
December 3, 2010 |
Ram Rati Vs. Buddhi Devi and others
|
March 15, 2010 |
RAM RATI Vs. UNION OF INDIA
|
April 16, 2010 |
RAM SAHAI CHAUDHRY Vs. THE UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION AND ORS.
|
April 20, 2010 |
Ram Sahodar Singh Vs. State of U.P. and others
|
September 23, 2010 |
RAM SAJAN Vs. SMT. LALIMA ALIAS GULABI AND ANR.
|
November 12, 2010 |
RAM SAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 23, 2010 |
RAM SAKAL DUBEY Vs. THE STATE OF U.P AND ANR.
|
September 15, 2010 |
RAM SAMUGH MARURIYA Vs. STATE OF U.P.
|
November 18, 2010 |
RAM SAMUJH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
RAM SAMUJH YADAV Vs. STATE OF UP
|
April 29, 2010 |
Ram Sanehi Vs. Commissioner, Lucknow Division, Lucknow & Anr.
|
December 15, 2010 |
Ram Sanehi Vs. State of U.P.through Secretary (Basic Education), Shiksha Anubhag, U.P.Shasan, Lucknow and others
|
July 21, 2010 |
RAM SARAN Vs. STATE OF U.P
|
October 28, 2010 |
RAM SEVAK Vs. PRAMOD KUMAR
|
December 20, 2010 |
RAM SEWAK Vs. STATE OF U P
|
September 23, 2010 |
RAM SEWAK AND ANR. Vs. STATE OF U.P.
|
December 22, 2010 |
RAM SEWAK PALARIA Vs. STATE OF U P
|
November 23, 2010 |
RAM SEWAK RAI Vs. STATE OF UP
|
July 23, 2010 |
RAM SHANKAR Vs. DISTRICT MAGISTRATE BASTI
|
August 25, 2010 |
RAM SHANKAR SHARMA Vs. UNION OF INDIA
|
November 1, 2010 |
RAM SHANKAR SRIVASTAVA Vs. STATE OF UP
|
July 22, 2010 |
RAM SHANKER AND ANR. Vs. STATE OF U.P. AND ANR.
|
December 13, 2010 |
RAM SHANKER YADAV Vs. STATE OF U.P
|
November 10, 2010 |
RAM SHARAN ALIAS BHAIJI Vs. STATE OF U.P.
|
November 10, 2010 |
RAM SINGH Vs. STATE OF UP
|
April 8, 2010 |
RAM SINGH Vs. UNION OF INDIA
|
April 26, 2010 |
RAM SINGH Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
RAM SINGH Vs. SHIVANAND
|
November 25, 2010 |
RAM SINGH Vs. SUGHAR SINGH
|
September 9, 2010 |
RAM SINGH Vs. UNION OF INDIA THROUGH DY. INSPECTOR GENERAL RAILWAY PROTECTION FORCE AND ORS.
|
April 20, 2010 |
RAM SINGH KATIYAR Vs. DIRECTOR OF EDUCATION
|
March 18, 2010 |
Ram Subhash Vs. D.D.C., Basti and others
|
May 4, 2010 |
Ram Suchit Singh and Others Vs. State of U.P. and another
|
July 2, 2010 |
RAM SUDHAR MISHRA Vs. STATE OF U.P. THRU PRIN. SECY. AND ORS.
|
August 30, 2010 |
RAM SUKH SHARMA Vs. K.D.A.
|
February 25, 2010 |
RAM SUNDER Vs. VASDEV AND ORS.
|
September 13, 2010 |
RAM SUNDER Vs. D.D.C. AND ORS.
|
May 10, 2010 |
RAM SURAT Vs. STATE OF U.P. AND ORS.
|
October 20, 2010 |
RAM SURESH PANDEY Vs. STATE OF U.P.
|
January 29, 2010 |
RAM SUT YADAV ALIAS LAVKUSH YADAV Vs. STATE OF U P
|
March 12, 2010 |
RAM TIRATH KATIYAR Vs. STATE OF U.P. AND ORS.
|
September 1, 2010 |
RAM YAS Vs. STATE OF U.P.
|
August 3, 2010 |
RAMA DEVI Vs. STATE OF U P
|
February 1, 2010 |
RAMA EDUCATIONAL SOCIETY Vs. STATE OF U P
|
May 6, 2010 |
Rama Kant and others Vs. State of U.P. and another
|
February 9, 2010 |
Rama Kant Chaturvedi Vs. State of U.P.and others
|
October 22, 2010 |
Rama Kant Diwedi Vs. State of U.P. and others
|
February 8, 2010 |
RAMA KANT SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 5, 2010 |
RAMA KANT YADAV Vs. THE STATE OF U.P.
|
August 6, 2010 |
RAMA KANT YADAV Vs. STATE OF U.P. AND ANR.
|
September 13, 2010 |
RAMA PRODUCTS Vs. UNION OF INDIA AND ORS.
|
October 26, 2010 |
RAMA RATHI Vs. STATE OF U P AND ORS
|
October 19, 2010 |
RAMA SHANKAR Vs. STATE OF U P
|
February 8, 2010 |
RAMA SHANKAR KUSHWAHA Vs. ADDL. DISTRICT JUDGE AND ORS.
|
October 26, 2010 |
Rama Shanker Maurya Vs. Ram Singh
|
August 6, 2010 |
RAMA SHANKER PANDEY Vs. STATE OF U.P. AND ORS.
|
July 22, 2010 |
Ramadhar Gupta Vs. Prescribed Authority/Civil Judge and another
|
March 26, 2010 |
RAMADHAR MISHRA Vs. STATE OF U P
|
February 25, 2010 |
Ramadheen Vs. Anil Kumar Srivastava and Others
|
February 26, 2010 |
Ramakant Misra & etc. Vs. State of U.P.
|
July 13, 2010 |
RAMAKANT SINGH Vs. STATE OF U.P. AND OTHERS
|
August 19, 2010 |
Raman Kumar and others Vs. State of U. P. and others
|
March 25, 2010 |
RAMANUJ Vs. BOARD OF REVENUE
|
September 7, 2010 |
Ramanuj Kumar Vs. State of U.P. and others
|
May 12, 2010 |
RAMASHREY SHARMA Vs. STATE OF U P
|
December 2, 2010 |
RAMAWATI DEVI Vs. UNION OF INDIA
|
March 11, 2010 |
RAMAWATI DEVI Vs. STATE OF UP
|
April 9, 2010 |
Ramayan Singh and others Vs. State
|
December 6, 2010 |
Ramchandra Vs. State of U.P. & Ors
|
September 29, 2010 |
Ramdaras and others Vs. Dy.Director of Consolidation, Ghazipur and others
|
November 1, 2010 |
RAMDEI ALIAS ASHARFA Vs. STATE OF UP
|
August 4, 2010 |
Ramdhari Vs. State of U.P. and others
|
October 25, 2010 |
RAMESH Vs. STATE OF U.P.
|
December 1, 2010 |
RAMESH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR AND OTHERS
|
April 6, 2010 |
Ramesh Chand Vs. State of U.P.
|
December 6, 2010 |
RAMESH CHANDRA @ RAJENDRA YADAV, Vs. THE STATE OF U.P.
|
September 1, 2010 |
RAMESH CHANDRA AGARWAL Vs. STATE OFU P
|
February 4, 2010 |
RAMESH CHANDRA AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
Ramesh Chandra Dwivedi Vs. Special Judge and another
|
May 19, 2010 |
RAMESH CHANDRA GAREWAL Vs. REGIONAL MANAGER ORIENTAL INSURANCE COMPANY AND ORS.
|
August 11, 2010 |
Ramesh Chandra Mishra Vs. Motor Accident Claims Tribunal/Special Judge (E.C.Act), Pilibhit and others
|
August 3, 2010 |
Ramesh Chandra Mishra and others Vs. Prescribed Authority/Civil Judge (S.D.), Court No. 10, Raibareli and another.
|
February 26, 2010 |
RAMESH CHANDRA PANDEY Vs. STATE OF U.P. AND OTHERS
|
August 12, 2010 |
Ramesh Chandra Saxena Vs. Central Administrative Tribunal Bar Association, Lucknow and others
|
August 10, 2010 |
RAMESH CHANDRA TRIPATHI Vs. GOPAL SINGH VISHARAD
|
September 17, 2010 |
RAMESH KUMAR Vs. STATE OF U P
|
February 25, 2010 |
RAMESH KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
RAMESH KUMAR MISHRA Vs. STATE OF UP
|
May 26, 2010 |
RAMESH KUMAR OJHA Vs. STATE OF U.P. THR. PRIN. SECY. NAGAR VIKAS
|
August 6, 2010 |
RAMESH NARAIN SAREBAHI Vs. REVIEW COMMITTEE STATE BANK OF INDIA
|
February 8, 2010 |
RAMESH SINGH @ KAKA Vs. UNION OF INDIA
|
December 22, 2010 |
RAMESHWAR Vs. STATE OF U.P.
|
September 15, 2010 |
RAMESHWAR BUX SINGH Vs. KASHI RATNESHWAR DAYAL TIWARI
|
August 26, 2010 |
RAMESHWAR MAHTO Vs. COMMANDING OFFICER
|
July 30, 2010 |
RAMESHWAR PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 27, 2010 |
Rameshwar Prasad S/o Sri Brahamanand Vs. State of Uttarakhand and others
|
September 16, 2010 |
RAMESHWAR SINGH Vs. DISTRICT JUDGE FAIZABAD
|
January 3, 2010 |
RAMESHWAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 21, 2010 |
RAMJAN Vs. STATE OF U P
|
October 26, 2010 |
Ramjas (No.14255963 M.Regimental Havildar Major) Vs. Union of India and others
|
November 26, 2010 |
Ramjash Vs. State of U.P.and another
|
November 10, 2010 |
Ramjeet alias Shobhnath and others Vs. State of U.P.and another
|
October 21, 2010 |
Ramjeet Yadav Vs. State of U.P.
|
January 11, 2010 |
RAMJI AND ORS. Vs. RAM LAKSHAMAN JANAKI BAL MUKUND JI TRUST AND ORS.
|
April 30, 2010 |
RAMJI BHARTI ALIAS RAM SUBH Vs. DISTRICT JUDGE AND ORS.
|
March 12, 2010 |
RAMJI GUPTA Vs. OM PRAKASH TRIPATHI
|
September 6, 2010 |
RAMNARAYAN PRASAD MUSHAR Vs. STATE OF UP PANCHAYAT RAJ
|
May 4, 2010 |
RAMOD BHADAURIYA Vs. STATE OF UP
|
September 3, 2010 |
Ramoo Bhadauriya and Another Vs. State of U.P.
|
September 3, 2010 |
RAMPAL AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
Rampal Sharma Vs. State of U.P. and another
|
August 12, 2010 |
Rampal Singh Vs. State of U.P. and others
|
October 22, 2010 |
RAMPAL TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
|
August 11, 2010 |
RAMPAL TRIPATHI Vs. UNION OF INDIA AND ORS
|
November 8, 2010 |
Rampati Balbhadra Prasad Shukla Inter College Vs. State of U.P. and Others
|
February 11, 2010 |
RAMU AND ANR. Vs. STATE OF U.P.
|
August 27, 2010 |
RAMVIR SINGH TOKAS Vs. UNION OF INDIA
|
July 22, 2010 |
RANA NIGAM Vs. STATE OF U P AND ORS
|
August 3, 2010 |
RANA PRATAP SINGH Vs. LABOUR COURT
|
March 8, 2010 |
Randhey and another Vs. State of U.P.
|
May 28, 2010 |
RANDHIR @ RANDHOR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
RANI Vs. STATE OF UP
|
July 7, 2010 |
RANI DEVI Vs. STATE OF U P
|
May 28, 2010 |
RANI VERMA Vs. STATE OF UP
|
September 16, 2010 |
RANJANA BHARGAVA Vs. A K SRIVASTVA
|
December 6, 2010 |
RANJANA CHAURASIYA D/O RAM CHANDER CHAURASIA THRU IRSHAD AND R Vs. STATE OF U.P. THRU PRIN. SECY., HOME AND ORS.
|
February 8, 2010 |
RANJIT SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI
|
May 11, 2010 |
RANNO DEVI Vs. STATE OF UP
|
April 22, 2010 |
RANPAL SINGH Vs. STATE OF UP
|
April 30, 2010 |
RANVEER SINGH Vs. STATE OF U.P.
|
January 4, 2010 |
RANVIR Vs. STATE OF U.P.
|
November 18, 2010 |
RASHID AHMAD Vs. SPL JUDGE ADJ MEERUT
|
April 2, 2010 |
RASHID KURESHI AND ORS. Vs. BADRE ALAM
|
September 7, 2010 |
RASHIK KUMAR Vs. VIRENDRA KUMAR AND ANR.
|
November 20, 2010 |
Rashmi Sinha (Smt.) Vs. Union of India and Others
|
February 11, 2010 |
Rashmi Sinha W/O Sanjay Sinha Vs. Union of India Thru Secy. Human Resource Dev. & Ors.
|
January 28, 2010 |
RASHTRAPITA SMARAK INTER COLLEGE LUCKNOW Vs. UMAKANT
|
May 11, 2010 |
RASOOL AND ORS. Vs. STATE OF U.P
|
October 28, 2010 |
RATAN KUMAR NIGAM Vs. STATE OF UP
|
August 5, 2010 |
RATAN KUMAR TIWARI Vs. STATE OF U.P.
|
October 22, 2010 |
Ratan Lal Agrawal Vs. IIIRD Additional Civil Judge (Senior Division), Lucknow and others
|
October 4, 2010 |
RATAN SINGH Vs. GAON SABHA
|
December 15, 2010 |
RATAN SINGH HANSPAL AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
RATAN SINGH YADAV Vs. STATE OF UP
|
August 23, 2010 |
RATHI INDUSTRIES LIMITED MANAGER FINANCE Vs. COMMISSIONER COMMERCIAL TAX
|
November 8, 2010 |
RATHI INDUSTRIES LIMITED THRU MANAGER FINANCE Vs. THE COMMISSIONER COMMERCIAL TAX
|
August 11, 2010 |
RATHI INDUSTRIES LTD. Vs. COMMISSIONER OF TRADE TAX
|
November 19, 2010 |
RAUZAGAON CHINI MILL Vs. STATE OF UP
|
February 26, 2010 |
Ravendra Singh Vs. State of U.P.
|
July 9, 2010 |
RAVI KANT Vs. CHIEF REVENUE OFFICER, SULTANPUR
|
May 25, 2010 |
RAVI KARAN SINGH Vs. STATE OF U P
|
April 2, 2010 |
RAVI KIRAN JAIN SENIOR ADVOCATE Vs. VINOD MEHTA EDITOR IN CHIEF OUTLOOK
|
October 11, 2010 |
Ravi Kumar Agarwal Vs. Prescribed Authority Agra/VI Additional Civil Judge (S.D.) Agra and another
|
February 2, 2010 |
RAVI KUMAR AGARWAL Vs. VIRENDRA KUMAR GUPTA
|
December 21, 2010 |
RAVI PRAKASH DWIVEDI Vs. STATE OF UP
|
April 15, 2010 |
RAVI SHANKAR PAL Vs. STATE OF UP
|
August 27, 2010 |
RAVI SHANKAR UPADHYAY Vs. CHANCELLOR
|
September 29, 2010 |
RAVI SHANKER BAJPAI Vs. COMMITTEE OF MANAGEMENT B N S D INTER COLLEGE CHUNNIGANJ KANPUR
|
July 30, 2010 |
RAVI SHANKER PAL Vs. STATE OF U P
|
October 27, 2010 |
Ravi Shanker Sharma Vs. D.D.C, Bulandshahr and others
|
December 7, 2010 |
RAVINDRA Vs. STATE OF UP
|
August 27, 2010 |
RAVINDRA Vs. STATE OF UP
|
August 19, 2010 |
RAVINDRA Vs. STATE OF UP
|
June 28, 2010 |
RAVINDRA GIRI GOSWAMI Vs. DARAGANJ RAM LEELA COMMITTEE DARAGANJ
|
April 5, 2010 |
RAVINDRA KUMAR Vs. STATE OF UP
|
April 21, 2010 |
RAVINDRA KUMAR Vs. SACHIV BASIC SHIKSHA BOARD
|
November 10, 2010 |
Ravindra Kumar Vs. State of U.P. and Others
|
April 24, 2010 |
RAVINDRA KUMAR PATEL Vs. STATE OF U P
|
July 7, 2010 |
RAVINDRA KUMAR SHARMA Vs. STATE OF UP
|
September 9, 2010 |
Ravindra Kumar, II Civil Judge (S.D.), Kanpur Nagar Vs. Manoj Nigam
|
February 16, 2010 |
RAVINDRA MOHAN PACHAURI Vs. GAZIABAD DEVELOPMENT AUTHORITY
|
April 27, 2010 |
Ravindra Prasad Vs. Union of India and others
|
August 12, 2010 |
Ravindra Pratap Singh Yadav Vs. State of U. P. and others
|
February 18, 2010 |
RAVINDRA SINGH Vs. COMMITTEE OF MANAGEMENT MARWAR INTERMIDIATE COLLEGE
|
May 25, 2010 |
RAVINDRA SINGH Vs. STATE OF UP
|
July 29, 2010 |
RAYANA PAPER BOARD INDUSTRIES LTD Vs. U P POWER CORPORATION LTD
|
January 8, 2010 |
RAYMOND BANJERJEE (THROUGH L.RS) AND ORS. Vs. SRI C.J. VICTOR AND ORS.
|
February 18, 2010 |
RAZIA BEGUM Vs. COLLECTOR DISTRICT MAGISTRATE BUDAUN
|
March 23, 2010 |
REENA KUMARI Vs. STATE
|
July 13, 2010 |
REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
|
January 5, 2010 |
REGIONAL OFFICER CENTRAL BOARD OF SECONDARY EDUCATION REGIONAL OFFICE ALLAHABAD Vs. TARKESHWAR SINGH
|
August 4, 2010 |
REGISTRAR VIBHAGIYA PRIKSHYAN U P Vs. DINESH KUMAR
|
October 27, 2010 |
REKHA Vs. STATE OF U P
|
January 29, 2010 |
REKHA Vs. SPECIAL JUDGE E C ACT
|
March 30, 2010 |
REKHA AGRAWAL Vs. STATE OF UP
|
April 2, 2010 |
REKHA DEVI Vs. STATE OF UP
|
July 20, 2010 |
REKHA SINGH Vs. STATE OF U P
|
August 27, 2010 |
REKHA TIWARI Vs. U P AWAS EVAM VIKAS PARISHAD LUCKNOW
|
March 10, 2010 |
RELIANCE INDUSTRIES LIMITED Vs. STATE OF U.P., THRU. PRIN. SECY., INSTITUTIONAL FINANCE AND ORS.
|
July 26, 2010 |
Renu Vs. State of U.P.
|
August 11, 2010 |
RENU AND ANR. Vs. STATE OF U.P. AND 2 ORS.
|
August 28, 2010 |
RENU JAIN Vs. SAVITRI DEVI AND ANR
|
October 5, 2010 |
Renuka Devi (Dead) Vs. State of U.P. and others
|
October 8, 2010 |
RIAZ AHMED SIKANDER KITTUR Vs. STATE OF UP
|
May 4, 2010 |
RIFAQAT ALI Vs. VIJAI KUMAR GUPTA & OTHERS
|
March 16, 2010 |
Rifaqat Ali Vs. Vijai Kumar and others
|
January 27, 2010 |
RINKESH SINGH Vs. STATE OF U P
|
January 11, 2010 |
RINKU THAKUR @ KACHHUWA @ VIBHAV PRATAP SINGH Vs. STATE OF U.P.
|
September 20, 2010 |
RIPUDAMAN Vs. STATE OF UP
|
August 2, 2010 |
RISHABH DWIVEDI Vs. REGISTRAR CENTRAL ADMISSION BOARD STATE ENTRANCE EXAMINATION U P T U
|
November 2, 2010 |
RISHI HANDICARFTS (P) LTD Vs. COMMISSIONER, TRADE TAX
|
January 11, 2010 |
RISHI JI SRIVASTAVA Vs. STATE OF U P
|
January 6, 2010 |
Rishi Ji Srivastava (Dr.) Vs. State of U.P. and Others
|
January 6, 2010 |
Rishi Kumar Khare Vs. State of U.P.Through Secretary Industrial Development, Lucknow and others
|
October 5, 2010 |
Rishi Pal Singh Vs. U.P.Ayukt (Khadya), Lucknow Division, Lucknow & Ors.
|
January 19, 2010 |
Rishipal Vs. State of U.P.
|
August 10, 2010 |
Rishipal Vs. State of U.P.and others
|
September 24, 2010 |
RISHIPAL Vs. STATE OF UP
|
August 3, 2010 |
RITESH SINHA Vs. STATE OF UP
|
July 9, 2010 |
Ritesh Sinha Vs. State of U.P.
|
July 19, 2010 |
RIYA ELECTRONICS Vs. THE STATE OF U.P.
|
December 9, 2010 |
RIYAZUDDIN Vs. STATE OF U.P.
|
April 28, 2010 |
RIZWAN Vs. STATE OF UP
|
May 27, 2010 |
RIZWAN ALI KHAN Vs. NAZMA SIDDIQUI
|
April 30, 2010 |
Rizwan Haider Kazmi and others Vs. State of U.P. and others
|
October 7, 2010 |
RIZWANA @ SUFIA BANO Vs. STATE OF U.P.
|
December 7, 2010 |
ROADWAYS MAZDOOR SABHA Vs. STATE OF U P
|
May 20, 2010 |
ROADWAYS MAZDOOR SABHA UTTAR PRADESH Vs. STATE OF UP
|
July 7, 2010 |
ROHAN, Vs. STATE OF U.P.
|
February 19, 2010 |
Rohit @ Abhishek Shukla Vs. State of U.P.
|
October 22, 2010 |
ROHIT BHARDWAJ Vs. STATE OF U.P. AND ANR.
|
September 21, 2010 |
Rohit Tulsiyani Vs. Bhagwati Prasad Sharma
|
November 2, 2010 |
ROHTASH ALIAS KALA Vs. STATE OF U P
|
March 26, 2010 |
ROHTASH SINGH CHAUHAN Vs. STATE OF U P
|
January 25, 2010 |
Romesh Singh and another Vs. U.P.Sarkar Dwara Sachiv, Bhootatva Evam Khanikarm Ayodyogic Vikas Anubhag-5, Lucknow and others
|
December 20, 2010 |
Roop Rani Awasthi Vs. Judge, Small Causes/District Judge, Unnao and another
|
August 18, 2010 |
Roop Singh Vs. State of UP.through Principal Secretary (F & R), U.P.Lucknow and others
|
May 12, 2010 |
ROOPENDRA SHARMA Vs. STATE OF UP
|
March 19, 2010 |
ROSHAN FREIGHT CARRIER Vs. TRILOK CHAND JAIN
|
November 12, 2010 |
RUBAIDA KHAN Vs. STATE OF UP
|
August 20, 2010 |
RUPWATI Vs. STATE OF U P
|
February 18, 2010 |
RUSTAM KHUSRO SHAPOOR JI GANDHI AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 8, 2010 |
S HOUSING Vs. UOI
|
August 28, 2010 |
S K Vs. INDIAN FARMER
|
September 28, 2010 |
S K AND ASSOCIATES Vs. INDIAN FARMER AND FERTILIZERS CO OPERATIVE LTD
|
August 27, 2010 |
S K AND ASSOCIATES Vs. INDIAN FARMER
|
August 26, 2010 |
S M A ABDI Vs. PRIVATE SECRETARIES BROTHERHOOD OFFICE
|
May 5, 2010 |
S R PAPER CONES Vs. ADDL LABOUR COMMISSIONER U P
|
July 15, 2010 |
S. R. SRIVASTAVA Vs. STATE OF U. P.
|
January 12, 2010 |
S.G. EXPRESS Vs. COMMISSIONER OF TRADE TAX
|
July 23, 2010 |
S.K. JAIN Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
S.M.Khalid Vs. Bank of India and others
|
April 27, 2010 |
S.N. F. ALLOY PRIVATE LIMITED Vs. STATE OF U.P.
|
March 29, 2010 |
S.N. TANEJA Vs. STATE OF U.P.
|
August 31, 2010 |
S.N.F.Alloys Pvt.Ltd.through its Managing Director Vs. State of U.P.through the Secretary, Finance Department Sachivalaya, Lucknow and othersq
|
March 29, 2010 |
S.N.Tripathi (Major) Vs. Election Commission of India
|
September 21, 2010 |
S.P. Jalan Vs. State of U.P.
|
September 27, 2010 |
S.P. SONKAR Vs. SMT. USHA SINGH
|
April 22, 2010 |
S.P.G. INTER COLLEGE AND ORS. Vs. STATE OF U.P. THRU ITS SECRY., SECONDARY EDU. AND ORS.
|
August 28, 2010 |
S.S. AHLUWALIA Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE AND ORS.
|
October 19, 2010 |
S.V.H. TECH PVT. LTD. Vs. COMMISSIONER OF TRADE TAX
|
April 15, 2010 |
SABIR HUSSAIN RAINI Vs. VITH ADDITIONAL DISTRICT
|
March 25, 2010 |
Sabit and others Vs. State of U.P. and another
|
January 27, 2010 |
Sachchida Nand Singh Vs. A.D.J. and another
|
May 24, 2010 |
SACHIDANAND S/O RAJESHWAR PRASAD GUPTA Vs. STATE OF U.P. THRU SECRETARY
|
June 14, 2010 |
SADAKAT ULLAH KHAN AND ORS. Vs. STATE OF U.P. AND ANR.
|
July 29, 2010 |
SADHA SINGH Vs. STATE OF U.P. THROUGH SECRETARY AUDYOGIK VIKAS ANUBHAG
|
August 30, 2010 |
SADHANA PUNDIR Vs. RANJEET PRATAP SINGH
|
August 17, 2010 |
SADHANA SHUKLA Vs. STATE OF UP
|
August 6, 2010 |
SADIYA Vs. STATE OF UP
|
July 7, 2010 |
SADULLAH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
|
May 5, 2010 |
SAEEDA AND ORS. Vs. NIZAM UDDIN
|
November 29, 2010 |
Sagar and others Vs. Dy.Director of Consolidation, Gorakhpur and others
|
October 27, 2010 |
SAHAB SINGH AND ORS. Vs. IVTH A.D.J. AND ORS.
|
November 2, 2010 |
SAHAJ RAM Vs. RAJENDRA PRASAD
|
April 9, 2010 |
SAHANSAR PAL SINGH Vs. STATE OF U.P. AND ORS.
|
September 13, 2010 |
SAHARA INDIA COMMERCIAL CORP LTD Vs. STATE OF UP
|
May 14, 2010 |
SAHARA INDIA REAL ESTATE CORPORATION LTD. Vs. UNION OF INDIA (UOI) THROUGH THE SECY. MINISTRY OF CORPORATE
|
December 13, 2010 |
SAHYOG VARISTH NAGRIK SANSTHA Vs. UNION OF INDIA
|
May 7, 2010 |
SAIF ALI KHAN Vs. STATE OF U P
|
January 8, 2010 |
SAJJAN SINGH Vs. DEVI SINGH
|
August 18, 2010 |
Sakal Dev Vs. Uma Shanker and another
|
May 24, 2010 |
SAKET KUMAR ALIAS BABLU Vs. STATE OF UP
|
August 17, 2010 |
SALEEM Vs. STATE OF U P
|
March 19, 2010 |
SALEEM Vs. STATE OF U.P. AND ORS.
|
July 23, 2010 |
SALEEM Vs. STATE OF U.P.
|
November 15, 2010 |
Saleem Pahalwan and others Vs. State of U.P.
|
May 14, 2010 |
Saleemuddin Vs. D.J. and others
|
February 16, 2010 |
SALEK CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 21, 2010 |
SALEK CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 15, 2010 |
SALIK RAM AND ORS. Vs. COLLECTOR, GONDA AND ORS.
|
February 19, 2010 |
SAMAUN KHAN Vs. ROSHNI PARVEEN
|
April 15, 2010 |
SAMAYA SINGH Vs. STATE OF U.P.
|
November 22, 2010 |
SAMER BAHADUR SINGH Vs. UNION OF INDIA
|
October 27, 2010 |
SAMIM AHAMAD ALIAS MUNNOO Vs. STATE OF U P
|
July 21, 2010 |
SAMIUDDIN ALIAS NEELU Vs. STATE OF U P
|
December 16, 2010 |
Samiullah Vs. State of U.P.
|
February 9, 2010 |
SAMPURNAND SANSKRIT UNIVERSITY Vs. SHANTI PANDEY
|
July 3, 2010 |
Samsuddin Khan and another Vs. State of U.P. and others
|
March 15, 2010 |
Sandeep @ Bhola Vs. State of U.P.
|
March 16, 2010 |
Sandeep Kapoor Vs. Rajiv Kumar Sharma and Others
|
November 8, 2010 |
Sandeep Kapoor Vs. Rajiv Kumar Sharma and others
|
August 8, 2010 |
SANDEEP KAPOOR Vs. RAJIV KUMAR SHARMA
|
March 8, 2010 |
Sandeep Kumar Jain & Ors. Vs. State Transport Appellate Tribunal, U.P., Lucknow.
|
July 30, 2010 |
SANDHYA PANDEY Vs. SHARVAN KUMAR PANDEY
|
August 11, 2010 |
Sandhya Sharma Vs. District Judge, Rampur and others
|
January 11, 2010 |
SANDHYA VAISH Vs. NEW INDIA INSURANCE COMPANY LTD.
|
February 16, 2010 |
Sandhya Vaish and another Vs. New India Insurance Co.Ltd. and anotherq
|
February 26, 2010 |
SANDIP SINGH Vs. STATE OF U.P. AND ORS.
|
July 30, 2010 |
SANGAM LAL MISHRA Vs. STATE OF U P
|
January 5, 2010 |
SANGAM LAL PANDEY Vs. U P JAL NIGAM LTD
|
January 12, 2010 |
Sangeeta Devi Vs. State of U. P. and others
|
January 22, 2010 |
SANGEETA ELECTRONICS Vs. STATE OF U.P. AND ORS.
|
October 25, 2010 |
SANGEETA GOEL Vs. CHANDRAKANTA BANSAL
|
January 5, 2010 |
SANGH MITRA MAURYA Vs. STATE OF U.P. THRU SECY HOME AND ORS.
|
October 27, 2010 |
Sangram Singh and others Vs. State of U.P.
|
March 8, 2010 |
SANJAI GUPTA Vs. STATE OF U P
|
November 30, 2010 |
SANJAI JAIN Vs. RAJ KISHORE RASTOGI
|
November 20, 2010 |
Sanjai Ji Rao Vs. State of U.P. and others
|
January 12, 2010 |
SANJAY Vs. STATE OF U P
|
February 23, 2010 |
Sanjay David Singh Vs. Reena Singh
|
August 28, 2010 |
SANJAY GUPTA Vs. UNION OF INDIA
|
November 25, 2010 |
SANJAY JALAN Vs. STATE OF U.P. AND ORS.
|
September 28, 2010 |
SANJAY KAENWAL Vs. STATE OF U P
|
July 9, 2010 |
SANJAY KUMAR Vs. STATE OF UP
|
March 31, 2010 |
SANJAY KUMAR PANDEY Vs. D I O S
|
November 2, 2010 |
SANJAY KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 2, 2010 |
SANJAY KUMAR SINGH Vs. STATE OF U P
|
January 27, 2010 |
SANJAY KUMAR TOMAR Vs. PRAHLAD KUMAR GUPTA
|
September 15, 2010 |
SANJAY NARULA AND ANR. Vs. STATE OF U.P. AND ANR.
|
November 19, 2010 |
Sanjay Nath Tiwari Vs. State of U.P.
|
August 11, 2010 |
SANJAY SINGH AND ANR. Vs. INDIAN OIL CORPORATION AND ANR.
|
February 24, 2010 |
SANJAY TINGAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 7, 2010 |
Sanjay Yadav Vs. State of U.P. & Ors.
|
May 18, 2010 |
SANJEEV DIXIT AND SHANKAR SINGH AND ORS. Vs. STATE OF U.P.
|
August 5, 2010 |
SANJEEV GUPTA Vs. RAM PAL
|
October 29, 2010 |
SANJEEV KUMAR Vs. STATE OF U P
|
February 26, 2010 |
SANJEEV KUMAR Vs. STATE OF UP
|
April 6, 2010 |
SANJEEV KUMAR Vs. STATE OF UP
|
April 29, 2010 |
SANJEEV KUMAR @ BABLOO Vs. STATE OF U P
|
March 16, 2010 |
SANJEEV KUMAR MISHRA Vs. STATE OF U P
|
November 30, 2010 |
SANJEEV SHARMA ALIAS SUNIL SHARMA Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
SANJIV KUMAR RASTOGI Vs. ADDITIONAL COMMISSIONER/CHIEFCONTROLLING REVENUE AUTHORITY
|
July 22, 2010 |
SANJIV MISHRA Vs. RAMASHCHARYA VERMA
|
May 24, 2010 |
SANJOO YADAV Vs. DISTT EDUCATION COMMITTEE
|
April 27, 2010 |
SANT BUX SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 29, 2010 |
SANT PRATAP SINGH Vs. STATE OF UP
|
May 6, 2010 |
SANT RAM Vs. D I O S
|
July 6, 2010 |
SANT RAM VERMA Vs. D.M. FAIZABAD AND ORS.
|
January 11, 2010 |
SANTOSH Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
SANTOSH Vs. STATE OF U.P.
|
January 31, 2010 |
SANTOSH AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 16, 2010 |
SANTOSH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
April 22, 2010 |
SANTOSH KUMAR Vs. STATE OF UP
|
March 30, 2010 |
SANTOSH KUMAR AGNIHOTRI Vs. STATE OF UP
|
August 20, 2010 |
Santosh Kumar and another Vs. State of U.P.
|
October 25, 2010 |
SANTOSH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 1, 2010 |
Santosh Kumar Baranwal Vs. State of U.P.
|
May 11, 2010 |
SANTOSH KUMAR BHARDWAJ Vs. EDUCATION DIRECTOR U P
|
January 7, 2010 |
SANTOSH KUMAR RAI Vs. STATE OF UP
|
August 11, 2010 |
Santosh Kumar Singh Vs. State of U.P. and others
|
April 23, 2010 |
SANTOSH KUMAR SINGH Vs. STATE OF U P
|
October 1, 2010 |
Santosh Kumar Singh & Ors. Vs. State of U.P. & Or.
|
January 13, 2010 |
SANTOSH KUMAR YADAV Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
|
February 24, 2010 |
Santosh Pathak Vs. State of U.P.
|
April 8, 2010 |
Santosh Ram (Constable) Vs. State of U.P. and others
|
August 11, 2010 |
Santosh Sharma Vs. State of U.P.
|
May 26, 2010 |
SANTOSH TYAGI Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
SARASWATI ENGINEERING AND TRADERS Vs. STATE OF U.P. AND OTHERS
|
August 27, 2010 |
SARASWATI WOOLLEN MILLS PVT LTD Vs. EBANK
|
June 2, 2010 |
SARDAR JASPAL SINGH Vs. KAILASH NATH PANDEY
|
May 28, 2010 |
Sardar Khan (Dead) Through L.Rs. Vs. Padam Singh and others
|
July 29, 2010 |
Sardar Mohan Singh and others Vs. State of U.P.
|
October 8, 2010 |
Saria Vs. State of U.P.
|
September 8, 2010 |
SARITA DEVI Vs. STATE OF U P
|
October 28, 2010 |
SARITA DIXIT & 7 ORS Vs. STATE OF U P THRU SECY HIGHER EDUCATION & 5 ORS
|
September 17, 2010 |
SARITA JINDAL Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 16, 2010 |
SARJU Vs. ADDL. COMMISSIONER (JUDICIAL) AND ORS.
|
November 11, 2010 |
SARJU PRASAD Vs. SMT. RABIA BEGUM
|
April 22, 2010 |
SAROJ CHANDRA TRIPATHI Vs. STATE OF U.P. AND ORS.
|
October 26, 2010 |
SAROJ JAISWAL Vs. STATE OF U.P.
|
June 2, 2010 |
SAROJ KUMAR PANDEY S/O SRI S.K. PANDEY Vs. STATE OF U.P. THRU. SECY. SMALL SCALE INDUSTRIES
|
March 25, 2010 |
SARTAJ Vs. STATE OF UP
|
July 14, 2010 |
SARVA DAMAN MISRA Vs. DIRECTOR, NATIONAL CADET CORE
|
July 20, 2010 |
Sarvesh Vs. State of U.P. & Anr.
|
May 27, 2010 |
SATENDRA KUMAR Vs. STATE OF U.P.
|
March 25, 2010 |
SATENDRA KUMAR Vs. VICE CHANCELLOR DR B R AMBEDKAR UNIVERSITY AGRA
|
August 16, 2010 |
SATENDRA KUMAR Vs. STATE OF U P
|
January 22, 2010 |
SATENDRA KUMAR SINGH Vs. STATE OF U P
|
January 28, 2010 |
SATENDRA KUMAR SINGH ALIAS SATENDRA SINGH Vs. UNION OF INDIA (UOI)
|
September 13, 2010 |
SATESH KUMAR Vs. STATE OF UP
|
February 26, 2010 |
SATISH CHANDRA Vs. KHAPHIPHA ADDITIONAL DISTRICT JUDGE
|
November 8, 2010 |
SATISH CHANDRA MITTAL Vs. STATE OF UP
|
August 18, 2010 |
SATISH CHANDRA PANDEY Vs. STATE OF U P
|
March 19, 2010 |
SATISH CHANDRA SRIVASTAVA AND ORS. Vs. STATE OF U.P. THROUGH SECY.
|
July 22, 2010 |
Satish Kumar Vs. State of U.P.through us Secretary, Nagar Vikas, Government of U.P, Lucknow and other
|
May 6, 2010 |
SATISH KUMAR (STATE) Vs. THE STATE OF U.P. AND ORS.
|
October 28, 2010 |
SATISH KUMAR YADAV Vs. STATE OF UP
|
July 20, 2010 |
Satish Yadav Vs. State of Uttar Pradesh & Ors
|
October 7, 2010 |
Satnam Vs. Vlth Additional District Judge, Lucknow & Ors.
|
March 12, 2010 |
Satnam Singh Vs. Deputy Director of Consolidation, Muzaffarnagar and others
|
December 12, 2010 |
SATNAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 12, 2010 |
Satnam Singh and others Vs. State of U.P. and another
|
September 21, 2010 |
SATRU GHAN Vs. STATE OF U.P.
|
September 8, 2010 |
SATTAR AHMAD Vs. STATE OF U.P.
|
September 20, 2010 |
SATTO DEVI AND ANR. Vs. STATE OF U.P. AND ANR.
|
November 18, 2010 |
Satveer Singh and another Vs. Dy.Director of Consolidation, Bulandshashar and others
|
September 9, 2010 |
SATYA KAM DWIVEDI Vs. B.S.A. AND ORS.
|
October 26, 2010 |
SATYA NARAIN TIWARI Vs. U P STATE HANDLOOM CORPORATION LTD
|
October 21, 2010 |
SATYA NARAYAN Vs. STATE OF U P
|
March 13, 2010 |
SATYA NARAYAN RAI AND ANR. Vs. MANJARI DEVELOPERS AND ANR.
|
July 9, 2010 |
SATYA PAL SINGH Vs. STATE OF UP
|
July 23, 2010 |
SATYA PAL SINGH S/O LATE FATEH BAHADUR SINGH Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
|
November 16, 2010 |
SATYA PRAKASH Vs. STATE OF UP
|
August 28, 2010 |
SATYA PRAKASH AND BROS. PVT. LTD Vs. STATE OF U.P.
|
February 9, 2010 |
SATYA PRAKASH PANDEY Vs. UNION OF INDIA
|
July 21, 2010 |
SATYA PRAKASH SHARMA Vs. DISTRICT JUDGE BULANDSHAHR
|
May 17, 2010 |
SATYA PRAKASH SHARMA AND ORS. Vs. DISTRICT JUDGE, BULANDSHAHAR AND ORS.
|
May 7, 2010 |
SATYA PRAKASH VERMA Vs. STATE OF UP
|
February 11, 2010 |
Satya Veer Singh Vs. State of U.P. & Ors.
|
July 15, 2010 |
SATYAM FILLING STATION Vs. THE APPELLATE AUTHORITY AND ANR.
|
February 1, 2010 |
Satyavir Vs. State of U.P.
|
April 1, 2010 |
SATYAVIR ALIAS SATVIR Vs. GAON SABHA VILLAGE INAMPURA THRU PRADHAN AND OTHERS
|
February 15, 2010 |
SATYENDRA PAL SINGH Vs. STATE OF U P
|
January 13, 2010 |
SATYENDRA SHUKLA Vs. STATE OF U.P. AND ANR.
|
March 15, 2010 |
SAUDAN SINGH Vs. UNION OF INDIA
|
July 29, 2010 |
SAURABH DEWANA Vs. STATE OF U P
|
March 17, 2010 |
SAURABH GUPTA Vs. STATE OF U.P. AND ANR.
|
September 6, 2010 |
SAURABH KULSHRESHTH Vs. DR. BHIM RAO AMBEDKAR, UNIVERSITY AND ORS.
|
August 23, 2010 |
SAVINDRA SINGH Vs. LOK SEWA AYOG UTTER PRADESH
|
November 2, 2010 |
Savitri Devi and others Vs. Santosh Kumar Sharma and others
|
September 8, 2010 |
Sawan Ahuja and Others Vs. State of U.P. and another
|
March 15, 2010 |
SAYA TRADERS Vs. STATE OF U P
|
September 16, 2010 |
SCIENTIFIC INSTRUMENT CO LTD Vs. ARBITRATOR MANAGING DIRECTOR
|
April 20, 2010 |
SCOOTER INDIA LTD Vs. PRESIDING OFFICER
|
April 5, 2010 |
SEAGRAM MANUFACTURING PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, U. P., LUCKNOW
|
March 19, 2010 |
SEEMA Vs. DISTRICT BASIC EDUCATION OFFICER LAKHIMPUR
|
September 22, 2010 |
Seema Vs. State of U.P. and Others
|
September 28, 2010 |
Seema Azad Vs. State of U.P.
|
May 28, 2010 |
SEEMA AZAD Vs. STATE OF U P
|
November 26, 2010 |
SEEMA CONSTRUCTIONS COMPANY Vs. STATE OF UP
|
May 27, 2010 |
SEEMA DEVI Vs. STATE OF UP
|
April 22, 2010 |
SEEMA DEVI CHAUDHARI Vs. STATE OF UP
|
July 23, 2010 |
SEEMA RAI Vs. STATE OF U P
|
February 23, 2010 |
Seema Singh Vs. State of U.P. Through Its Secretary (Higher Education), Civil Secretariate U.P. At Lucknow and others
|
January 29, 2010 |
Seema Srivastava Vs. District Magistrate/Chairman District Education Committee
|
March 18, 2010 |
SESH MANI AND ANR Vs. D D C AND ORS
|
May 7, 2010 |
Seth Habibukrahman and others Vs. State of U.P.through Secretary, Education, Madhyamik, Uttar Pradesh, Lucknow and others
|
August 18, 2010 |
SETH HABIBURRAHMAN Vs. STATE OF U P
|
October 5, 2010 |
SETH HABIBURRAHMAN Vs. STATE OF UP
|
August 18, 2010 |
SEWA GRAM SAHKARI AVAS SAMITI LIMITED THRU. PRESIDENT Vs. STATE OF U.P. THRU. SECRETARY DEPT. HOUSING AND URBAN PLANNING
|
March 25, 2010 |
SHABANA ISLAM AND ANR. Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND 9 ORS.
|
August 5, 2010 |
Shabbir Khan Vs. IIIrd Addl.D.J. and others
|
July 29, 2010 |
Shadab and another Vs. Judge, Small Causes Court, Ghaziabad and another
|
August 11, 2010 |
SHAFI ULLAH Vs. PRESCRIBED AUTHORITY ALLAHABAD
|
April 2, 2010 |
SHAFIQ ELLAHI Vs. STATE OF U P
|
February 22, 2010 |
Shafiq S/o Rapiq Ahmed Vs. State of U.P.
|
May 28, 2010 |
Shah Nawaz Vs. State of U.P.and another
|
December 10, 2010 |
SHAHANA Vs. STATE OF U P
|
September 29, 2010 |
SHAHI WAYS THROUGH ITS PARTNER SYED DAUG SHAHI Vs. HARI RAM SINGHANIA
|
March 11, 2010 |
Shahid Ali Vs. State of U.P.and others
|
September 20, 2010 |
SHAHJAHAN Vs. DISTRICT JUDGE
|
March 26, 2010 |
SHAHJAHAN BEGUM Vs. NIGAR KAUSER
|
September 9, 2010 |
Shahzad Ahmad Vs. State of U.P.
|
September 1, 2010 |
Shahzad S/o Hazi Istiyaque Vs. Superintendent, District Jail, Ferozabad and others
|
May 29, 2010 |
SHAHZAD ZAFAR ALI Vs. BHARAT PETROLEUM CORPORATION LTD.
|
November 11, 2010 |
SHAILENDRA KUMAR AND ORS. Vs. BOARD OF REVENUE U.P. LUCKNOW AND ORS.
|
May 10, 2010 |
Shailesh Kumar Srivastava Vs. State of U.P.and others
|
April 9, 2010 |
SHAILESH KUMAR SRIVASTAVA Vs. STATE OF U.P. THROUGH PRINCIPAL MADHYAMIK AND ORS.
|
April 29, 2010 |
SHAILESH TIWARI Vs. STATE OF U P
|
July 5, 2010 |
SHAJADE Vs. STATE OF U P
|
February 4, 2010 |
SHAKEEB AHMAD JAFRI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANK AND ANR
|
August 12, 2010 |
Shakeel Ahmad Vs. State of U.P. Through Its Secretary (Higher Education) Civil Secretariat, Lucknow and others
|
February 1, 2010 |
Shakeel Ahmad and others Vs. Yameen (Dead) through L.Rs. and another
|
May 21, 2010 |
SHAKUNTALA DEVI Vs. ADDITIONAL CIVIL JUDGE MAINPURI
|
November 29, 2010 |
SHAKUNTALA DEVI Vs. STATE OF U.P.
|
May 19, 2010 |
SHALU @ SHAILESH Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
Shambhoo Nath Singh Vs. Hindustan Petroleum Corporation Ltd., Mumbai through its Maha Prabandhak and others
|
May 19, 2010 |
SHAMBHU DAYAL AND ORS. Vs. STATE OF U.P.
|
November 16, 2010 |
Shambhu Dutt Singh Vs. State of U.P.and others
|
May 14, 2010 |
SHAMBHU SARAN SHUKLA Vs. STATE OF UP
|
July 23, 2010 |
SHAMI ULLAH Vs. STATE OF UP
|
February 9, 2010 |
Shamim Ahamad @ Munnoo and Others Vs. State of U.P.
|
July 1, 2010 |
SHAMIM AHMAD Vs. STATE OF U P
|
October 29, 2010 |
SHAMKEN MULTIFAB LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
|
August 9, 2010 |
SHAMKEN SPINNERS LIMITED Vs. STATE OF U P
|
December 21, 2010 |
Shamken Spinners Ltd. Vs. State of U.P. & Ors
|
February 21, 2010 |
SHAMS JAVED AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
Shamshad Vs. State of U.P.
|
March 16, 2010 |
SHAMSHAD AND ANR Vs. STATE OF U P AND ANR
|
January 22, 2010 |
SHAMSHAD HUSSAIN Vs. PRADEEP KUMAR, SECRETARY, MIN. OF DEFENCE AND ANR.
|
November 16, 2010 |
SHAMSHER Vs. STATE OF U P
|
August 26, 2010 |
SHAMSUDDIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR AND ANOTHER
|
July 13, 2010 |
SHAN NAWAZ Vs. STATE OF U.P.
|
December 10, 2010 |
SHANKAR SWAROOP Vs. STATE OF U.P.
|
September 20, 2010 |
SHANKER Vs. STATE OF U.P. AND OTHERS
|
February 18, 2010 |
SHANKER DAYAL AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
SHANKER LAL PATEL AND RAM BHAJAN Vs. STATE OF U.P. AND ORS.
|
April 16, 2010 |
SHANTI Vs. ADDITIONAL DISTRICT JUDGE
|
November 26, 2010 |
Shanti Devi Vs. State of U.P.through Secretary Awas, U.P.Govt, Lucknow and others
|
May 20, 2010 |
Shanti Devi Vs. Board of Revenue, U.P. Board Lucknow, through Chairman and others
|
January 8, 2010 |
Shanti Devi Vs. D.J., Jhansi and another
|
July 30, 2010 |
Shanti Devi Vs. Haneef
|
October 4, 2010 |
Shanti Devi Vs. Dy.Director of Consolidation, Chitrakoot and others
|
September 7, 2010 |
SHANTI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 6, 2010 |
SHANTI DEVI Vs. STATE
|
August 4, 2010 |
SHANTI DEVI Vs. KUNWAR NARAIN SHARMA
|
May 3, 2010 |
SHANTI DEVI Vs. STATE OF U P
|
February 18, 2010 |
SHANTI DEVI Vs. STATE OF UP
|
January 18, 2010 |
SHARAD B. SAHAI Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2010 |
SHARDA DEVI Vs. STATE OF U P
|
May 25, 2010 |
SHARDA PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 1, 2010 |
Sharda Prasad Bajpai Vs. State of U.P. and Others.
|
April 27, 2010 |
Sharda Prasad Upadhayay Vs. State of U.P. and Ors.
|
March 17, 2010 |
SHARDA RAM Vs. STATE OF U P
|
December 23, 2010 |
SHARDINDU Vs. STATE OF U P
|
December 23, 2010 |
SHARMA SHEET AND COMPONENT PRIVATE LIMITED THRU MANAGER Vs. BRIJ BHUSHAN SHARMA
|
November 11, 2010 |
SHARWAN KUMAR Vs. STATE OF U P
|
July 30, 2010 |
SHASHI BHUSAN PANDEY Vs. U P PUBLIC SERVICE COMMISSION
|
July 14, 2010 |
Shashi Kant Srivastava Vs. District Inspector of Schools, Varanasi & Anr.
|
January 6, 2010 |
SHASHI KUMAR Vs. UNION OF INDIA
|
January 12, 2010 |
SHASHI PAL RAO Vs. COMMITTEE OF MANAGEMENT MANAS INTER COLLEGE
|
July 12, 2010 |
SHASHI PRABHA SRIVASTAVA Vs. SURYA PAL SINGH
|
September 17, 2010 |
Shatrohan Lal Vs. Special/Additional District Judge, Kheri and others
|
September 1, 2010 |
Shatrughan Singh Vs. State of U.P.Through Secretary, Ministry of Home, U.P.Shasan, Civil Secretariat, Lucknow and others
|
July 22, 2010 |
SHAURABH KHAMKA AND ORS. Vs. SHAMBHOO SHARAN SANJEEV KUMAR
|
September 6, 2010 |
SHEELA DEVI Vs. STATE OF UP
|
May 28, 2010 |
Sheela W/o Sri Jairam Vs. Shri Vijay Pal Singh and Ors.
|
May 31, 2010 |
SHEKHAR BAHUGUNA Vs. SURESH CHANDRA KAPOOR
|
September 28, 2010 |
SHEKHAR GARG Vs. STATE OF U P
|
February 25, 2010 |
SHEKHAR SHARMA Vs. STATE OF UP
|
August 19, 2010 |
SHEKHAR SINGH & ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY FAIZABAD ORS. OTHERS
|
September 21, 2010 |
SHEKHAR TEWARI Vs. STATE OF U.P.
|
December 20, 2010 |
Shekhar Tiwari Vs. State of U.P.and Others
|
September 22, 2010 |
SHEKHAR TIWARI Vs. STATE OF UP
|
October 7, 2010 |
Sheo Narain Chaudhari Vs. Director, Indira Gandhi Rashtriya Uran Akademi
|
July 1, 2010 |
SHEO RAM SINGH Vs. STATE OF U.P. THRU. SECY. REVENUE AND 2 ORS.
|
October 29, 2010 |
SHEODHAN SINGH Vs. UNION OF INDIA
|
November 26, 2010 |
SHER BAZ KHAN Vs. STATE OF UP
|
July 16, 2010 |
SHER SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
October 27, 2010 |
Sher Singh and others Vs. State of U.P. and others
|
September 23, 2010 |
SHERA Vs. UNION OF INDIA
|
February 5, 2010 |
SHESH MANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 17, 2010 |
Shesh Mani and Another Vs. Deputy Director of Consolidation, Mirzapur and Others
|
May 7, 2010 |
Shesh Mani Tripathi Vs. State of U.P. and Anr.
|
January 21, 2010 |
SHESH NARAIN AWASTHI Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
October 1, 2010 |
SHIKSHA PARISHAD Vs. STATE OF U.P. AND ORS.
|
November 20, 2010 |
SHISHU PAL SINGH Vs. STATE OF U P
|
February 9, 2010 |
SHISHU PAL SINGH AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 14, 2010 |
SHISHUPAL Vs. STATE OF U.P. AND ANR.
|
September 24, 2010 |
Shishupal Singh Vs. State of U.P.and another
|
October 21, 2010 |
SHITAL PRASAD Vs. R C AND E O ADDITIONAL CITY MAGISTRATE FIRST KANPUR NAGAR
|
February 8, 2010 |
SHITLA PRASAD Vs. ZILA UP SANCHALAK CHAKBANDI, FAIZABAD AND OTHERS
|
April 26, 2010 |
SHIV BABU GARG Vs. STATE OF U.P. AND ORS.
|
July 29, 2010 |
SHIV BABU PASI Vs. STATE OF U.P.
|
December 2, 2010 |
SHIV BALAK Vs. DEPUTY DIRECTOR CONSOLIDATION UNNAO
|
May 28, 2010 |
Shiv Balak and others Vs. D.D.C., Unnao Camp Lucknow and others
|
May 28, 2010 |
SHIV BHUSHAN MISHRA AND ANR. Vs. THE STATE OF U.P. AND ANR.
|
October 26, 2010 |
SHIV CHAND UCHCH MADHYAMIK VIDYALAY AND ORS Vs. STATE OF U P SECR DEPT OF SECONDARY EDUC AND ORS
|
August 5, 2010 |
Shiv Charan Vs. Kapoori Devi and others
|
May 26, 2010 |
SHIV CHARAN LAL KUSHWAHA Vs. STATE OF UP
|
October 8, 2010 |
SHIV CHARAN SINGH AND ANR. Vs. STATE OF U.P. THRU. SEC. AND ORS.
|
November 16, 2010 |
SHIV DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
|
January 29, 2010 |
SHIV GOPAL GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 16, 2010 |
SHIV KUMAR Vs. STATE OF U.P. THRU PRINCIPAL SECY. AND ORS.
|
July 16, 2010 |
SHIV KUMAR AND ANR. Vs. SATYAPAL GAUTAM, VICE CHANCELLOR, M.J.P. ROHILKHAND UNI.
|
November 30, 2010 |
Shiv Lal and another Vs. State of U.P.
|
December 23, 2010 |
SHIV LOCHAN Vs. STATE OF U P
|
January 7, 2010 |
SHIV MANORATH SHUKLA Vs. STATE OF U P
|
December 7, 2010 |
Shiv Mohan Gupta Vs. State of U.P. and another
|
April 19, 2010 |
SHIV MOHAN SINGH Vs. VINOD KUMAR GUPTA, ASSTT. COMMISSIONER, COMMERCIAL TAX AND ANR.
|
November 16, 2010 |
Shiv Narain Vs. Mata Badal and another
|
April 29, 2010 |
SHIV NATH SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 12, 2010 |
SHIV NATH SINGH YADAVA Vs. ASSISTANT COLLECTOR (GRADE I)/SUB DIVISIONAL MAGISTRATE AND OTHERS
|
August 6, 2010 |
SHIV OM TRADERS GHAZIABAD Vs. SYNDICATE BANK
|
September 3, 2010 |
SHIV PAL SINGH @ S P SINGH Vs. STATE OF U P AND ORS
|
November 8, 2010 |
SHIV PAL SINGH @ S.P. SINGH Vs. THE STATE OF U.P.
|
March 10, 2010 |
SHIV PRASAD Vs. STATE
|
September 27, 2010 |
Shiv Prasad and others Vs. State of U.P. and others
|
May 25, 2010 |
SHIV PRASAD MISRA Vs. STATE OF U P
|
December 10, 2010 |
SHIV PUJAN ALIAS RAM POOJAN Vs. STATE OF UP
|
August 10, 2010 |
Shiv Pujan Ram Vs. State of U.P. & Ors.
|
July 21, 2010 |
SHIV RAM Vs. STATE OF U P
|
November 16, 2010 |
SHIV RAM Vs. STATE OF UP
|
April 19, 2010 |
SHIV RAM Vs. STATE OF U.P. AND OTHERS
|
January 29, 2010 |
SHIV RAM DUBEY AND ORS. Vs. STATE OF U.P. THRU SECY. HOME AND ORS.
|
October 8, 2010 |
SHIV RAM TEWARI Vs. STATE OF U P
|
October 4, 2010 |
Shiv Ram Tiwari Vs. State of U.P.and others
|
October 4, 2010 |
Shiv Sahai Vs. State of U. P. and others
|
January 5, 2010 |
Shiv Shankar Awasthi Vs. Guru Narayan Lal Nigam and another
|
October 11, 2010 |
SHIV SHANKAR MODERN RICE MILLS THRU ITS PROP Vs. STATE OF U P
|
October 26, 2010 |
Shiv Shanker Vs. State of U.P. & Anr.
|
August 9, 2010 |
Shiv Shanker Tripathi Vs. Vth A.D.J., Mainpuri and others
|
August 17, 2010 |
SHIVA NATH AND ORS. Vs. ADDL. SESSION JUDGE AND ORS.
|
July 23, 2010 |
Shiva Singh and Ors. Vs. Additional Collector (Administration), Lucknow and Ors.
|
January 19, 2010 |
Shivadhar Pandey Vs. State of U.P. & Ors.
|
July 28, 2010 |
SHIVALA Vs. COLLECTOR HAMIRPUR
|
August 4, 2010 |
SHIVALIK SAHKARI AVAS SAMITI Vs. STATE OF UP
|
July 15, 2010 |
SHIVANI GUPTA Vs. STATE OF U P
|
October 5, 2010 |
SHIVANI YADAV Vs. STATE OF UP
|
April 26, 2010 |
Shivbhanu Pratap Singh Vs. State of U.P. and others
|
January 11, 2010 |
Shivdhesar Singh Vs. Union of India and others
|
September 21, 2010 |
SHIVHARE BUILDERS Vs. EXECUTIVE ENGINEER PROVINCIAL DIVISION
|
November 26, 2010 |
Shivji Rao Vs. Prescribed Authority and Others
|
February 24, 2010 |
SHIVRAM AND ORS. Vs. STATE OF U.P. THRU SECRY., FOREST AND ORS.
|
September 8, 2010 |
Shoaib and others Vs. State of U.P. and another
|
January 25, 2010 |
SHOBHA GUPTA Vs. UNION OF INDIA
|
September 21, 2010 |
SHOBHA KANT CHATURVEDI Vs. UNION OF INDIA (UOI) AND ORS.
|
October 26, 2010 |
SHOBHA RAM AND ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. RELIGIOUS AFFIRS CIVIL SECT.
|
March 27, 2010 |
Shobha Ram and others Vs. State of U.P.through Prin.Secy.Religious Affirs Civil Sect.
|
May 27, 2010 |
Shobha Ram Pandey Vs. State of U.P. and another
|
August 11, 2010 |
SHOM RAJ SHUKLA Vs. PUBLIC SERVICE COMMISSION U P
|
January 12, 2010 |
SHRAVAN KUMAR AND ORS. Vs. STATE OF U.P. THROUGH PRIN. SECY. (HOME)
|
October 28, 2010 |
SHRAVAN KUMAR PANDEY Vs. STATE OF UP
|
July 2, 2010 |
Shravan Kumar Tiwari Vs. State of U.P. and others
|
January 22, 2010 |
SHREE GANESH MENTHOL Vs. DY. COMMISSIONER TRADE TAX RAMPUR AND ORS.
|
July 20, 2010 |
SHREE GURU BRICK FIELD Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
May 5, 2010 |
Shree Krishna Vs. State of U.P.through its Secretary (Basic) U.P.at Lucknow and others
|
July 15, 2010 |
SHREE RAM GUPTA Vs. SHAFIQUER RAHMAN
|
January 27, 2010 |
Shree shailja iron & steel (pvt.) Ltd. Vs. Official Liquidator and Others
|
December 7, 2010 |
SHREE SHAILJA IRON AND STEEL PVT LTD Vs. OFFICIAL LIQUIDATOR
|
December 7, 2010 |
SHREYASKAR TRIPATHI Vs. STATE OF U.P. AND ORS.
|
November 26, 2010 |
SHRI 1008 MURTI BHAGWANJI MAHAVIR Vs. KOMAL PRASAD
|
February 15, 2010 |
SHRI ATAR SINGH Vs. D J GHAZIABAD
|
October 12, 2010 |
SHRI CHANDRA PRAKASH Vs. IIND ADDL. DISTRICT JUDGE, FIROZABAD AND ANR.
|
May 27, 2010 |
SHRI DWARIKA NATH MANDIR TRUST Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE, AYODHYA PRAKARAN AND ORS.
|
October 6, 2010 |
SHRI GANDHI ASHRAM KHADI BHANDAR AND ANR. AND AJIT KUMAR JAIN Vs. XIX ADDITIONAL DISTRICT JUDGE AND ORS.
|
July 3, 2010 |
Shri Kant Pandey Vs. State of U.P. Through Principal Secretary, Nagar Vikas, U.P. at Lucknow and Others
|
January 6, 2010 |
SHRI KANT SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD
|
April 21, 2010 |
SHRI KISHUN AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 6, 2010 |
Shri Krishna Lal Vs. Addl. District Judge And Others
|
January 5, 2010 |
SHRI MAHAVIR SINGH BAHUUDDESIYA MAHAVIDYALAYA Vs. N.C.T.E. AND ORS.
|
November 10, 2010 |
Shri Nath Vs. D.D.C., Jaunpur and others
|
March 10, 2010 |
Shri Ram Vs. Deputy Director of Consolidation, Gonda and Or.
|
January 19, 2010 |
SHRIMATI ANJUMAN Vs. SHABBIR
|
April 2, 2010 |
Shrinath Vs. Suman Sarin
|
December 22, 2010 |
SHRIPATI TRIPATHI Vs. STATE OF U P
|
October 12, 2010 |
Shrish Pratap Singh Vs. State of U.P. & Anr.
|
July 22, 2010 |
SHUJAATULLAH KHAN Vs. LST ADDITIOANL DISTRICT JUDGE RAMPUR
|
December 21, 2010 |
Shujaatullah Khan and others Vs. 1st Additional District Judge, Rampur and others
|
December 21, 2010 |
SHYAM BABU BHATNAGAR Vs. U P POWER CORPORATION LTD
|
January 27, 2010 |
Shyam Bahadur Srivastava Vs. State of U.P. and others
|
March 12, 2010 |
Shyam Chandra Srivastava Vs. Estate of Padmasri Smt.Savitri Sahni
|
April 26, 2010 |
SHYAM DUBEY Vs. PARIYOJNA NIDESHAK, ZILA VIKAS ABHIKARAN AND OTHERS
|
March 17, 2010 |
Shyam Lal Vs. A.D.J.
|
March 15, 2010 |
SHYAM LAL Vs. STATE OF U P
|
August 5, 2010 |
SHYAM MANOHAR SRIVASTAVA Vs. STATE OF U P
|
March 12, 2010 |
SHYAM MURTI YADAV Vs. STATE OF UP
|
August 18, 2010 |
Shyam Murtiyadav Vs. State of U.P.and others
|
August 18, 2010 |
SHYAM NARAIN Vs. HARAKH CHANDRA NAHATA
|
November 25, 2010 |
SHYAM PRAKASH TEWARI Vs. STATE OF U.P. THRU PRIN. SECY. HOME AND 2 ORS.
|
August 16, 2010 |
Shyam Singh and others Vs. State of U.P. and another
|
October 12, 2010 |
SHYAM SUNDAR SINGH Vs. STATE OF U.P. THRU. SECRETARY MIN. OF REVENUE AND ORS.
|
November 24, 2010 |
Shyam Sunder & State of U.P. Vs. Rakesh and State of U.P. and Other
|
August 9, 2010 |
SHYAM SUNDER AHUJA Vs. STATE OF U.P. THROUGH SECRETARY POWER AND ENERGY AND OTHERS
|
May 10, 2010 |
Shyam Sunder and another Vs. State of U.P.and another
|
May 20, 2010 |
SHYAM SUNDER GUPTA Vs. STATE OF U P
|
January 27, 2010 |
Shyam Veer Vs. State of U.P.
|
September 7, 2010 |
SHYAMA DEVI Vs. STATE OF U P
|
May 11, 2010 |
SHYAMA DEVI SMARAK INTER COLLEGE Vs. STATE OF U.P. THRU. SECR. MADHYAMIK SHIKSHA AND ORS.
|
September 24, 2010 |
SHYAMBIR SINGH Vs. STATE
|
April 13, 2010 |
SHYAMBIR SINGH AND OTHERS Vs. ADDL. COMMISSIONER, AGRA DIVISION AND OTHERS
|
January 12, 2010 |
SHYAMJI Vs. STATE OF U.P. AND OTHERS
|
January 11, 2010 |
SHYAMU Vs. STATE OF UP
|
July 12, 2010 |
SIDDHNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 17, 2010 |
SIFTEY HASAN Vs. STATE OF U.P. THRU SECRETARY DISTRICT MINORITY WELFARE AND ORS.
|
November 9, 2010 |
Sikendar Khan Vs. Bank of India, Mumbai & 0rs.
|
February 8, 2010 |
SILVER MOON KNOX Vs. STATE OF U P
|
March 23, 2010 |
SIMBHOLI SUGARS LTD Vs. STATE OF U P
|
April 1, 2010 |
SIMITRI KUMARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 24, 2010 |
Simitri Kumari and Others Vs. State of U.P. and Others
|
September 24, 2010 |
SIR SHADILAL ENTERPRISES LTD. Vs. STATE OF U.P. AND ORS.
|
April 27, 2010 |
SIRAJUL HAQ ANSARI AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
SISTER OF OUR LADY OF PROVIDENCE EDUCATION SOCIETY Vs. CHIEF COMMISSIONER OF
|
February 3, 2010 |
SITA DEVI Vs. COMMISSIONER LUCKNOW DVISION LUCKNOW
|
September 14, 2010 |
SITA RAM Vs. STATE
|
September 3, 2010 |
Sita Ram & Anr. Vs. State of U.P. & Ors.
|
August 4, 2010 |
SITA RAM AGARWAL Vs. PREM CHAND AGARWAL
|
December 13, 2010 |
SITA RAM AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS.
|
February 19, 2010 |
SITA RAM MISHRA Vs. STATE OF UP
|
April 21, 2010 |
Sita Ram Nikhra Vs. Dhirendra Pratap Gaur
|
December 21, 2010 |
SITA RAM TEKARIWAL Vs. STATE OF U P
|
December 10, 2010 |
SITARA DEVI AND ANR. Vs. STATE OF U.P.
|
July 28, 2010 |
SIYA RAM Vs. STATE OF U P
|
September 21, 2010 |
SIYA RAM Vs. NAGAR PALIKA PARISHAD TILHAR
|
May 11, 2010 |
SIYA RAM Vs. DEPUTY DIRECTORS OF CONSOLIDATION, HARDOI
|
April 30, 2010 |
SIYA RAM Vs. TULSA BAI
|
September 13, 2010 |
SIYA RAM AND ANR Vs. ADDL COLLECTOR AND ORS
|
November 9, 2010 |
SIYA RAM AND ANR. Vs. ADDL. COLLECTOR AND ORS.
|
September 11, 2010 |
SMITRI KUMARI Vs. STATE OF U P
|
September 24, 2010 |
SMT KAVITA Vs. STATE OF U.P. AND ORS.
|
September 27, 2010 |
SMT URMILA DEVI Vs. DISTRICT MAGISTRATE/CHIEF DEVELOPMENT OFFICER AND
|
April 19, 2010 |
SMT. (DR.) ALKA Vs. U.P. PUBLIC SERVICE COMMISSION THRU ITS SECY.
|
November 16, 2010 |
SMT. ANITA DEVI AND ORS. Vs. STATE OF U.P.
|
October 28, 2010 |
SMT. ANITA YADAV Vs. STATE OF U.P. THRU. SECR. (SECONDARY EDUCATION) AND ORS.
|
July 15, 2010 |
SMT. ANJUMAN (D) THROUGH L.RS. Vs. SHABBIR
|
April 2, 2010 |
SMT. ANURADHA Vs. STATE OF U.P. AND ORS.
|
November 29, 2010 |
SMT. ANWARI Vs. STATE OF U.P. AND ORS.
|
February 15, 2010 |
SMT. AQIDA BANO Vs. STATE OF U.P. AND ORS.
|
November 15, 2010 |
SMT. BADUROONISHA Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
SMT. BANSHPATI DEVI Vs. BOARD OF REVENUE AND ORS.
|
May 13, 2010 |
SMT. BEENA SENGAR Vs. SMT. MAYA CHAUHAN
|
April 21, 2010 |
SMT. BHAMA SINGH W/O LATE DR. JAI MANGAL SINGH Vs. STATE OF U.P. THROUGH ITS PRN. SECY. HIGHER EDUCATION AND ORS.
|
February 10, 2010 |
SMT. BIJENDRI Vs. STATE OF U.P. AND ANR.
|
September 9, 2010 |
SMT. CHAMAN BANO Vs. STATE OF U.P. AND ORS.
|
November 12, 2010 |
SMT. CHANDRAMA SINGH Vs. STATE OF U.P. AND ORS.
|
October 19, 2010 |
SMT. GAYATRI DEVI Vs. UP ZILA ADHIKARI AND ORS.
|
March 9, 2010 |
SMT. GEETA DEVI Vs. STATE OF U.P. THROUGH THE SECRETARY DEPARTMENT OF IRRIGATION, GOVT. OF U.P. AND ORS.
|
October 19, 2010 |
SMT. HIRAWATI AND ANR. Vs. STATE OF U.P.
|
July 16, 2010 |
SMT. JUVEDA Vs. SMT. ANJU SINGH
|
August 27, 2010 |
SMT. KAMLA DEVI Vs. STATE OF U.P. AND ORS.
|
April 7, 2010 |
SMT. KANCHANPATI DEVI Vs. STATE OF U.P. AND ORS.
|
February 2, 2010 |
SMT. KANTI DEVI ALIAS KANTI SHARMA Vs. VIIITH A.D. & S.J. AND OTHERS
|
April 1, 2010 |
SMT. KAUSHILYA DWIVEDI AND ANR. Vs. COMMISSIONER, LUCKNOW DIVISION AND ORS.
|
May 19, 2010 |
SMT. KUSHUM AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
SMT. LAXMI SRIVASTAVA W/O LATE BRIJ KISHORE SRIVASTAVA AND ANR. Vs. ADDITIONAL SESSIONS JUDGE AND ORS.
|
August 25, 2010 |
SMT. MALTI PANDEY KANYA INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
SMT. MAMTA KANAUJIA Vs. STATE OF U.P. AND ORS.
|
August 25, 2010 |
SMT. MEENAKSHI DEVI Vs. NEERAJ
|
November 1, 2010 |
SMT. MOHD. JAHAN BEGUM AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
April 27, 2010 |
SMT. MURTI DEVI AND ANR. Vs. STATE OF U.P. AND ANR.
|
November 19, 2010 |
SMT. NARINDER KAUR Vs. STATE OF U.P. AND ANR.
|
July 15, 2010 |
SMT. NAVAL KISHORI AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 30, 2010 |
SMT. NEELAM SHARMA Vs. STATE OF U.P. AND ORS.
|
February 18, 2010 |
SMT. PARVATI DEVI Vs. STATE OF U.P. AND OTHERS
|
December 14, 2010 |
SMT. POONAM JAISWAL @ MEENU AND ANR. Vs. STATE OF U.P. AND ANR.
|
July 23, 2010 |
SMT. PRAMILA Vs. THE GOVT. OF U.P. AND ORS.
|
July 22, 2010 |
SMT. PRAMILA Vs. BABAU PANDEY
|
July 23, 2010 |
SMT. PRAMILA SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
July 6, 2010 |
SMT. PREMA Vs. SRI RAM BARAN AND 2 ORS.
|
January 19, 2010 |
SMT. PREMLATA AND ORS. Vs. MOHD. AHMED AND ORS.
|
November 9, 2010 |
SMT. PREMWATI GUPTA AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 6, 2010 |
SMT. PUSPA LATA AND OTHERS Vs. DR. RAJENDRA KUMAR BAJPAI
|
April 15, 2010 |
SMT. RADHA RANI MEHROTRA AND 5 ORS. Vs. LEARNED PRESCRIBED AUTHORITY/CIVIL JUDGE S.D. AND 2 ORS.
|
April 7, 2010 |
SMT. RAJ KUMARI AND ORS. Vs. STATE OF U.P. AND ANR.
|
August 9, 2010 |
SMT. RAJA BETI Vs. P.A.
|
September 24, 2010 |
SMT. RAM PRIYA TRIPATHI AND ANR. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. HOME AND ORS.
|
August 4, 2010 |
SMT. RAM RANI AND ORS. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
March 11, 2010 |
SMT. RAMA RATHI Vs. STATE OF U.P. AND ORS.
|
October 19, 2010 |
SMT. RAMAN PANDEY Vs. RAJESH KUMAR PANDEY AND ORS.
|
August 9, 2010 |
SMT. RANA NIGAM Vs. STATE OF U.P. AND ORS.
|
July 2, 2010 |
SMT. REHANDI BAI AND ANOTHER Vs. MOHD. ABRAR
|
May 6, 2010 |
SMT. REKHA Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. HOME
|
January 29, 2010 |
SMT. REKHA DEVI Vs. STATE OF U.P. AND ORS.
|
August 5, 2010 |
SMT. RENU Vs. DISTRICT MAGISTRATE AND ORS.
|
August 18, 2010 |
SMT. SAHLA SIDDIQUI AND ORS. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY. SECONDARY EDU.
|
September 3, 2010 |
SMT. SAMUNDARA RESPONDENT Vs. STATE OF U.P. THUR. FAST TRACK COURT NO 1, AND ORS.
|
November 9, 2010 |
SMT. SANGEETA Vs. STATE OF U.P. AND ORS.
|
July 23, 2010 |
SMT. SANGEETA JAISWA Vs. STATE OF U.P. AND ORS.
|
November 10, 2010 |
SMT. SANJIDA Vs. SMT. SHAUKAT ARA BEGUM AND ORS.
|
November 25, 2010 |
SMT. SARITA DEVI Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
SMT. SAROJ DEVI Vs. BOARD OF REVENUE AND ORS.
|
August 16, 2010 |
SMT. SAROJ YADAV Vs. STATE OF U.P. AND ORS.
|
November 19, 2010 |
SMT. SHALINI SAXENA Vs. STATE OF U.P. AND ORS.
|
July 8, 2010 |
SMT. SHANTI DEVI Vs. LATE BHAI LAL
|
August 4, 2010 |
SMT. SHASHIBALA Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
SMT. SHIV KUMARI DEVI Vs. STATE OF U.P. AND ORS.
|
July 21, 2010 |
SMT. SHUBHA Vs. STATE OF U.P. AND ANR.
|
July 29, 2010 |
SMT. SHWATI BANSAL AND ANR. Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. HOME AND ORS.
|
November 18, 2010 |
SMT. SHYAMA DEVI AND ORS. Vs. ADDL. DISTRICT JUDGE/M.A.C.T.
|
July 1, 2010 |
SMT. SITA DEVI Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
SMT. SUDHA TRIPATHI Vs. ARVIND SINGH DEV, PRINCIPAL SECRETARY, MEDICAL EDUCATION
|
July 14, 2010 |
SMT. SUNITA TIWARI Vs. STATE OF U.P. AND ORS.
|
July 21, 2010 |
SMT. SUSHILA DEVI AND ORS. Vs. ABDUL QAYUM AND ORS.
|
April 12, 2010 |
SMT. TULSA DEVI AND ORS. Vs. BABU RAM AND ORS.
|
March 16, 2010 |
SMT. URMILA AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 24, 2010 |
SMT. URMILA DEVI Vs. DISTRICT MAGISTRATE/CHIEF DEVELOPMENT OFFICER AND ORS.
|
April 19, 2010 |
SMT. USHA PANDEY AND ORS. Vs. SRI S.M.A. ABDI, PRINCIPAL SECY (LAW-CUM-LEGAL REM.) AND ORS.
|
August 30, 2010 |
SMT. VAJAY SINGH Vs. STATE OF U.P.
|
January 28, 2010 |
SMT. VIJAY DHIR Vs. DIRECTOR OF INCOME TAX
|
May 21, 2010 |
SMT. VIMLA DEVI SRIVASTAVA Vs. VINEET MISHRA AND ANOTHER
|
April 29, 2010 |
SMT.SATYAWATI AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
SOBARAN SINGH Vs. STATE OF U.P.
|
November 16, 2010 |
SOBHA RAM YADAV Vs. SACHIV VIDYUT SEVA AYOG
|
May 24, 2010 |
SOHAN LAL RAJAK Vs. STATE OF UP
|
March 19, 2010 |
Sohanvir Singh and others Vs. 1ST Additional District Judge, Rampur and others
|
October 27, 2010 |
SOMANI IRON & STEELS LTD. Vs. CESTAT
|
September 13, 2010 |
SOMNATH DUBEY Vs. STATE OF U.P.
|
February 4, 2010 |
SOMWATI Vs. DISTRICT MAGISTRATE BAREILLY
|
March 15, 2010 |
SONAM SHARMA Vs. BANK OF BARODA
|
September 22, 2010 |
Soni Chauhan and others Vs. State of U.P. and others
|
July 3, 2010 |
SONIKA VERMA Vs. STATE OF U P
|
November 12, 2010 |
SONU Vs. UNION OF INDIA
|
February 5, 2010 |
SONU @ AVANISH SHANKAR TIWARI Vs. STATE OF U.P.
|
July 12, 2010 |
Sonu Agrawal Vs. U.P. Sunni Central Waqf Board and Others
|
February 15, 2010 |
Sonu Gupta Vs. Shanti Devi
|
November 10, 2010 |
Sonu Sharma Vs. State of U.P.
|
October 19, 2010 |
Soti Yadav and another Vs. Dy.Director of Consolidation, Varanasi and others
|
September 3, 2010 |
Spl.Secretary, Planning Through Presiding Officer and another Vs. Km.Khushbu Devi Through her Guardian and others
|
November 15, 2010 |
SRAVAN KUMAR MISHRA Vs. STATE OF U.P. THROUGH THE PRINCIPAL SECY., HOME DEPT. AND ORS.
|
July 15, 2010 |
Srawan Kumar Tiwari Vs. State of U.P. & Ors.
|
May 28, 2010 |
SREE RAM Vs. STATE OF UTTAR PRADESH
|
November 30, 2010 |
SRI ADARSH SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF U P
|
December 21, 2010 |
Sri Adarsh Sahkari Grih Nirman Samiti ltd. and Another Vs. State of U.P. and Others
|
December 21, 2010 |
SRI ANANT NARAYAN SINGH AND ORS. Vs. MANGLA PRASAD SRIVASTAVA AND ORS.
|
May 3, 2010 |
SRI GANGARAM BANKEY LAL MAHAVIDYALAYA HARSINGPUR Vs. STATE OF U P
|
March 9, 2010 |
SRI GOPAL PRASAD JHINDAL AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 26, 2010 |
SRI KANT AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 30, 2010 |
SRI KESHAN YADAV Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. RURAL ENG. SERVICES
|
August 6, 2010 |
SRI KISHUN Vs. STATE OF U P
|
July 6, 2010 |
Sri Krishna and Others Vs. State of U.P.and Others
|
September 20, 2010 |
Sri Motilal and Another Vs. State of U.P.
|
April 6, 2010 |
Sri Narain Misra Vs. State of U. P. and others
|
January 5, 2010 |
SRI PAL Vs. STATE OF U.P.
|
November 19, 2010 |
SRI PAL SINGH Vs. D J BANDA
|
November 11, 2010 |
Sri Ram Vs. Abdul Qavi and others
|
May 21, 2010 |
SRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
February 17, 2010 |
SRI RAM NAJAR YADAV Vs. STATE OF U P
|
October 28, 2010 |
SRI SANT SARAN LAL BHATNAGAR Vs. U.P. POWER CORP. NIGAM LTD. THRU ITS CHAIRMAN AND M.D. AND ORS.
|
August 28, 2010 |
SRI SUDARSHANACHARYA Vs. SRI PURUSHOTTAMCHARYA
|
December 10, 2010 |
Srimati Sarita Devi Vs. State of U.P. and Others
|
October 28, 2010 |
SRIPAL SINGH Vs. DY LABOUR COMMISSIONER
|
October 8, 2010 |
SRMAAMIKSHA VE 5601 Vs. UNIVERSITY OF LUCKNOW
|
November 30, 2010 |
STANDARD NUT MANUFACTURES Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAR
|
January 25, 2010 |
STAR PAPER MILLS LTD Vs. STATE OF UP
|
September 17, 2010 |
STAR PAPER MILLS LTD. Vs. STATE OF U.P. AND OTHERS
|
November 1, 2010 |
STARLINGER AND COMPANY GES M B H Vs. RAJ KUMAR LOHIA
|
June 9, 2010 |
STARLINGER AND COMPANY GES M.B.H. Vs. RAJ KUMAR LOHIA
|
June 10, 2010 |
STATE Vs. JASVIR SINGH PAWAR
|
February 5, 2010 |
STATE Vs. BRIJ KISHORE MISRA ADVOCATE FARUKHABAD
|
February 5, 2010 |
STATE Vs. PRAKASH SINGH
|
February 5, 2010 |
State Bank of India Vs. Shankar Dayal Agarwal
|
May 20, 2010 |
STATE BANK OF INDIA, THRU CHIEF MANAGER Vs. STATE OF U P , THRU SECY AWAS AND SAHARI NIYOJAN AND 5 ORS
|
November 15, 2010 |
STATE OF U P Vs. UNION OF INDIA
|
September 14, 2010 |
STATE OF U P Vs. AMIRULLAHA KHAN
|
October 21, 2010 |
STATE OF U P Vs. FURQAN ALI
|
October 27, 2010 |
STATE OF U P Vs. DAYA SAGAR
|
November 2, 2010 |
STATE OF U P Vs. MUNNI DEVI
|
November 2, 2010 |
STATE OF U P Vs. MAQSOOD MAHMOOD
|
November 9, 2010 |
STATE OF U P Vs. AJAY KUMAR SINGH
|
November 29, 2010 |
STATE OF U P Vs. NARENDRA RAI
|
November 25, 2010 |
STATE OF U P Vs. VIMLA MAURYA
|
December 21, 2010 |
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE
|
December 22, 2010 |
STATE OF U P Vs. LABOUR COURT VARANASI
|
December 7, 2010 |
STATE OF U P Vs. ASHOK KUMAR TAYAL
|
February 8, 2010 |
STATE OF U P Vs. AJAY KUMAR MISHRA
|
February 9, 2010 |
STATE OF U P Vs. MANOJ KUMAR
|
February 9, 2010 |
STATE OF U P Vs. AAFTAB AHMAD
|
February 10, 2010 |
STATE OF U P Vs. MANOJ KUMAR SINGH
|
February 26, 2010 |
STATE OF U P Vs. SHIV KUMAR BHARDWAJ
|
February 4, 2010 |
STATE OF U P Vs. ASHOK KUMAR
|
March 18, 2010 |
STATE OF U P Vs. VISHWA VIJAY ALIAS KAMAL
|
April 19, 2010 |
STATE OF U P Vs. JAGANNATH PRASAD GAUR
|
May 28, 2010 |
STATE OF U P Vs. UMESH CHANDRA SRIVASTAVA
|
July 20, 2010 |
STATE OF U P Vs. MAHABIR
|
August 6, 2010 |
STATE OF U P Vs. ASHA RANI
|
October 19, 2010 |
STATE OF U P AND ORS Vs. UMESH CHANDRA PANDEY
|
October 28, 2010 |
STATE OF U P AND ORS Vs. RAMESH CHANDRA
|
November 8, 2010 |
STATE OF U.P Vs. NARENDRA SINGH
|
July 23, 2010 |
STATE OF U.P. Vs. PRABHU NARAIN SHARMA
|
July 23, 2010 |
STATE OF U.P. Vs. RAKESH KUMAR
|
December 13, 2010 |
STATE OF U.P. Vs. CHANDRIKA PRASAD
|
November 9, 2010 |
STATE OF U.P. Vs. ZUNAB ALI
|
November 29, 2010 |
STATE OF U.P. Vs. SHIPAHI LAL AND ANR.
|
July 15, 2010 |
STATE OF U.P. Vs. ARUN KUMAR MISRA AND ANR.
|
August 29, 2010 |
STATE OF U.P. Vs. RAKESH AND ORS.
|
August 9, 2010 |
STATE OF U.P. Vs. P.P. TRIPATHI
|
August 25, 2010 |
STATE OF U.P. Vs. SHIV PRAKASH TIWARI @ DEPTY TIWARI
|
September 3, 2010 |
STATE OF U.P. Vs. SURYA NATH PASI AND ORS.
|
September 1, 2010 |
State of U.P. Vs. Sanjeev Kumar Sharma
|
February 15, 2010 |
State of U.P. Vs. Industrial Tribunal and others
|
August 4, 2010 |
State of U.P. Vs. Additional Commissioner (Judicial) Lucknow & Ors.
|
April 26, 2010 |
State of U.P. Vs. Saurabh Katiyar
|
August 18, 2010 |
State of U.P. Vs. Pratap Singh and others
|
September 22, 2010 |
State of U.P. Vs. Abdul Samad and others
|
September 22, 2010 |
STATE OF U.P. Vs. SATYA PRAKASH @ NANHE @ SAT KUMAR AND 2 ORS.
|
November 18, 2010 |
STATE OF U.P. Vs. NOOR MOHD
|
November 19, 2010 |
STATE OF U.P. Vs. VISHWA VIJAY AND SMT. SEEMA AZAD
|
July 7, 2010 |
STATE OF U.P. Vs. DEEPAK KUMAR SINGH AND ANR.
|
March 9, 2010 |
STATE OF U.P. Vs. SHAJAD HASAN KHAN AND ORS.
|
February 9, 2010 |
STATE OF U.P. Vs. SMT. KARMA DEVI
|
January 15, 2010 |
STATE OF U.P. Vs. ASHOK KUMAR SONI
|
February 4, 2010 |
STATE OF U.P. Vs. RAJESH TIWARI
|
May 17, 2010 |
State of U.P. Vs. Mohan
|
November 30, 2010 |
State of U.P. Vs. Akhlaq and another
|
October 12, 2010 |
State of U.P. Vs. Shakil Thakur and Others
|
September 28, 2010 |
State of U.P. Vs. Additional Commissioner, Judicial (2), Gorakhpur and others
|
October 5, 2010 |
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT, KANPUR
|
March 31, 2010 |
STATE OF U.P. Vs. STAR PAPER MILLS LTD. AND ANR.
|
November 18, 2010 |
STATE OF U.P. Vs. RAJ KUMARI
|
May 6, 2010 |
State of U.P. & Anr. Vs. Sunder Singh Solanki
|
December 14, 2010 |
STATE OF U.P. AND 2 ORS. Vs. PRATAP PHARMACEUTICALS AND 3 ORS.
|
February 10, 2010 |
State of U.P. and another Vs. Santosh Kumar Srivastava
|
February 23, 2010 |
State of U.P. and another Vs. Jaipal Singh
|
July 26, 2010 |
State of U.P. and another Vs. Arvind Kumar Bhatia and another
|
July 7, 2010 |
State of U.P. and another Vs. Nek Singh
|
May 19, 2010 |
STATE OF U.P. AND ANR. Vs. SYED BAQUAIR RAZA
|
November 16, 2010 |
STATE OF U.P. AND ANR. Vs. ATMA NAND DUBEY AND ANR.
|
February 17, 2010 |
STATE OF U.P. AND ANR. Vs. NAND KUMAR SINGH
|
July 19, 2010 |
STATE OF U.P. AND ANR. Vs. KUNWAR PAL SINGH AND ANOTHER
|
October 20, 2010 |
STATE OF U.P. AND ANR. Vs. RAJMANI MISHRA
|
November 26, 2010 |
STATE OF U.P. AND ORS. Vs. COMMITTEE OF MANAGEMENT AND ORS.
|
December 9, 2010 |
STATE OF U.P. AND ORS. Vs. GYAN SINGH YADAV AND ORS.
|
October 28, 2010 |
STATE OF U.P. AND ORS. Vs. BECHE LAL VERMA AND ANR.
|
February 26, 2010 |
STATE OF U.P. AND ORS. Vs. HARI PAL SINGH AND ANR.
|
May 12, 2010 |
STATE OF U.P. AND ORS. Vs. GIRJA SHANKER SAXENA
|
August 2, 2010 |
STATE OF U.P. AND ORS. Vs. NAND KISHORE CHOURASIA
|
August 3, 2010 |
STATE OF U.P. AND ORS. Vs. CHATURTH SHRENI BAN KARAMCHARI SANGH
|
August 2, 2010 |
STATE OF U.P. AND ORS. Vs. RAMESH CHANDRA
|
August 11, 2010 |
STATE OF U.P. AND ORS. Vs. SMT. AAKILA BANO AND ANR.
|
April 9, 2010 |
STATE OF U.P. AND ORS. Vs. RAJ KUMAR AND ANR.
|
April 16, 2010 |
STATE OF U.P. AND ORS. Vs. AJAY SINGH YADAV AND ORS.
|
February 15, 2010 |
STATE OF U.P. AND ORS. Vs. ARSHAD JAMAL
|
July 7, 2010 |
STATE OF U.P. AND ORS. Vs. INTJAR AHMAD
|
July 7, 2010 |
STATE OF U.P. AND ORS. Vs. MOHD. REHAN RAZA AND ANR.
|
July 7, 2010 |
STATE OF U.P. AND ORS. Vs. ABDUL MANNAN
|
July 7, 2010 |
STATE OF U.P. AND ORS. Vs. SUNIL KUMAR VERMA AND ORS.
|
July 1, 2010 |
State of U.P. and Others Vs. Manoj Singh and Others
|
February 25, 2010 |
STATE OF U.P. AND OTHERS Vs. Gyanendra Kumar Shukla and others
|
October 29, 2010 |
STATE OF U.P. THROUGH PRINCIPAL SECY., EDU. AND ANR. Vs. MAHENDRA SINGH S/O SRI SHIV SHANKAR SINGH AND ORS.
|
October 19, 2010 |
STATE OF U.P. THROUGH SECRETARY MEDICAL AND HEALTH AND 2 ORS. Vs. LAXMI NARAIN MISHRA AND ANR.
|
September 22, 2010 |
STATE OF U.P. THRU COMMANDANT Vs. RAJESH PRADHAN
|
November 10, 2010 |
STATE OF U.P. THRU PRIN. SECY. FINANCE AND ORS. Vs. GANESH SINGH S/O BAWAN SINGH AND ANR.
|
February 11, 2010 |
STATE OF U.P. THRU SECY. HOME AND 2 ORS. Vs. SMT. ANGOORI DEVI AND 6 ORS.
|
August 11, 2010 |
STATE OF U.P. THRU' SECY. AVAS Vs. A.D.J. ALLAHABAD
|
December 22, 2010 |
STATE OF U.P. THRU. PRIN. SECY. IRRIGATION AND ORS. Vs. NARESH CHANDRA GUPTA S/O LATE OM PRAKASH AND ANR.
|
October 29, 2010 |
State of U.P.and another Vs. Brij lal and another
|
February 24, 2010 |
State of U.P.and others Vs. Neeraj Kumari Mishra Deo and another
|
December 16, 2010 |
State of U.P.and others Vs. Tribhuan Nath Khare and another
|
July 3, 2010 |
State of U.P.and others Vs. Baldeo Tripathi
|
January 8, 2010 |
State of U.P.through Collector, Agra Vs. Addl.Commissioner (Adm), Agra Division, Agra and others
|
July 29, 2010 |
State of U.P.through Collector, Jhansi and another Vs. Ram Nath and others
|
August 31, 2010 |
State of U.P.Through The Collector Kanpur Dehat Vs. Addl.Commissioner, Kanpur Division, Kanpur and another
|
September 30, 2010 |
STATE OF UP Vs. KAMLA RANI
|
September 28, 2010 |
STATE OF UP Vs. KRISHNA MOHAN LAL
|
August 30, 2010 |
STATE OF UP Vs. MOHD AKEEN
|
August 28, 2010 |
STATE OF UP Vs. ANITA TYAGI
|
August 9, 2010 |
STATE OF UP Vs. MEWA LAL
|
August 4, 2010 |
STATE OF UP Vs. MADHU DEVI
|
August 4, 2010 |
STATE OF UP Vs. SUNIL KUMAR VERMA
|
July 29, 2010 |
STATE OF UP Vs. PREMA DEVI
|
August 16, 2010 |
STATE OF UP Vs. PITAMBER
|
August 19, 2010 |
STATE OF UP Vs. KESHAV MURARI RAI
|
July 3, 2010 |
STATE OF UP Vs. BHUPENDRA SINGH
|
April 7, 2010 |
STATE OF UP Vs. DEVI PRASAD
|
April 5, 2010 |
STATE OF UTTAR PRADESH Vs. DEEPAK PANDEY AND ANR.
|
November 23, 2010 |
STATE OF UTTAR PRADESH AND ORS. Vs. ABULAIS KHAN
|
July 7, 2010 |
STATE OF UTTAR PRADESH AND ORS. Vs. MOHD. FAROOQUE AHMAD KHAN AND ORS.
|
July 7, 2010 |
STATE OF UTTAR PRADESH AND ORS. Vs. DEVENDRA SINGH
|
July 7, 2010 |
STATE OF UTTAR PRADESH THROU SECRETARY AND ORS. Vs. PRAMOD KUMAR
|
July 7, 2010 |
STATE OF UTTAR PRADESH THRU SECY. DEPTT. OF BASIC EDU. AND ORS. Vs. RAVI SHANKER SINGH AND ORS.
|
July 7, 2010 |
State of Uttarakhand through Secretary, Revenue Department, Dehradun and others Vs. State Public Service Tribunal and anothers
|
August 10, 2010 |
SUB DIVISIONAL OFFICER BHARAT SANCHAR NIGAM LTD Vs. PRESCRIBED AUTHORITY
|
April 30, 2010 |
SUBBA RAM Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
SUBEDAR RAM Vs. RAM PRASAD SINGH AND ORS.
|
October 26, 2010 |
SUBEDAR SINGH AND ANR. Vs. STATE OF U.P. THRU SECY. HOME AND 2 ORS.
|
November 11, 2010 |
SUBHARATI K K B CHARITABLE TRUST Vs. ABHISHEK KAIDAN
|
September 29, 2010 |
SUBHASH Vs. STATE OF UP
|
August 11, 2010 |
Subhash and another Vs. Joint Director Consolidation, Baghpat and others
|
August 10, 2010 |
SUBHASH AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 30, 2010 |
SUBHASH BHUSHAN SHARMA Vs. FIRST ADDITIONAL DISTRICT JUDGE
|
July 29, 2010 |
Subhash Chand Sharma and others Vs. State of U.P. and another
|
October 5, 2010 |
SUBHASH CHANDRA Vs. STATE OF UP
|
April 7, 2010 |
SUBHASH CHANDRA Vs. STATE OF U P
|
January 25, 2010 |
Subhash Chandra Singh Vs. State of U.P. and others
|
January 18, 2010 |
SUBHASH CHANDRA VAISH AND 2 ORS. Vs. ADDITIONAL DISTRICT JUDGE AND 10 ORS.
|
August 19, 2010 |
SUBHASH CHANDRA YADAV Vs. STATE OF U.P.
|
November 19, 2010 |
SUBHASH MAHAVIDYALAYA Vs. STATE OF U.P. ANDORS.
|
November 10, 2010 |
SUBHASH SINGH Vs. STATE OF U.P.
|
May 14, 2010 |
SUBHASH TIWARI Vs. STATE OF UP
|
February 2, 2010 |
SUBHASH UPADHAYAYA Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
SUBHASH YADAV Vs. STATE OF U P
|
November 2, 2010 |
SUBODH DUBEY Vs. STATE OF U P
|
January 13, 2010 |
SUBODH KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
|
October 27, 2010 |
SUBODH KUMAR TIWARI Vs. STATE OF U.P. AND ANR.
|
September 29, 2010 |
SUBODH SHARMA Vs. STATE OF U.P. AND ANR.
|
September 22, 2010 |
SUDAMA PRASAD Vs. GOPAL DHARMSHALA
|
March 23, 2010 |
SUDERSHAN Vs. STATE OF UP
|
May 19, 2010 |
SUDERSHAN PANDEY Vs. STATE OF U.P. THRU COLLECTOR, KHERI AND 3 ORS.
|
February 17, 2010 |
Sudesha Malik Aged About 52 Years Vs. State of U.P.Through Its Pirncipal Secy Panchyati Raj
|
May 11, 2010 |
SUDHA DEVI Vs. STATE OF U.P. THROUGH ITS SECY. HIGHER SECONDARY EDU. DEPT. AND ORS.
|
September 9, 2010 |
SUDHA KESARWANI Vs. STATE OF UP
|
October 19, 2010 |
SUDHA VIJAY Vs. STATE OF UP
|
August 17, 2010 |
SUDHAKAR SINGH @ BHANNU SINGH Vs. STATE OF U.P. THRU. PRIN. SECY. HOME
|
May 10, 2010 |
SUDHIR ALBERT Vs. STATE OF U.P. AND ORS.
|
December 3, 2010 |
SUDHIR KUMAR Vs. STATE OF UP
|
January 25, 2010 |
Sudhir Kumar Vs. State of U.P.
|
May 26, 2010 |
SUDHIR KUMAR @ DAVID SHARMA AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
SUDHIR KUMAR HEAD CONSTABLE Vs. STATE OF U.P. AND ORS.
|
August 4, 2010 |
SUDHIR KUMAR SAXENA Vs. STATE OF UP
|
August 3, 2010 |
SUDHIR S. HALWASIYA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND OTHERS
|
March 25, 2010 |
Sudhir Singh Vs. State of U.P.through Secretary Home, Government of U.P., Lucknow and others
|
May 13, 2010 |
Sudhir Singh and others Vs. State of U.P.and another
|
October 19, 2010 |
SUGANDH CHAUHAN AND ORS Vs. STATE OF U P AND ORS
|
November 10, 2010 |
SUGANDH CHAUHAN AND ORS. Vs. STATE OF U.P. AND ORS.
|
October 11, 2010 |
Sugreev Vs. State of U.P.and Others
|
March 30, 2010 |
SUGREEV Vs. STATE OF U P
|
May 21, 2010 |
Sugreev S/O Gomti Vs. State of U.P.
|
May 21, 2010 |
SUJEET KUMAR Vs. STATE OF UP
|
September 14, 2010 |
SUJEET KUMAR SINGH Vs. STATE OF U P
|
October 27, 2010 |
Sujeet Kumar, Constable Vs. State of U.P.Through Principal Secretary, Home, U.P.Shashan, Secretariat, Lucknow and others
|
August 19, 2010 |
SUKH RAM Vs. STATE OF UP
|
March 15, 2010 |
SUKH RAM PAL Vs. STATE OF U.P. THROUGH PRINCIPAL SECY., HOME AND ORS.
|
July 15, 2010 |
SUKHA DEVI Vs. MITHILESH KUMARI
|
May 17, 2010 |
SUKHBEER SINGH Vs. SMT. NASEEM BEGUM AND OTHERS
|
May 6, 2010 |
SUKHPAL SINGH Vs. STATE OF U P
|
November 22, 2010 |
SUKHRAM MATHURIA Vs. U P FINANCIAL CORPORATION
|
July 27, 2010 |
SUKKHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
November 8, 2010 |
SUKKHU RAIDAS Vs. STATE OF U.P.
|
May 13, 2010 |
SULTAN SINGH AND ANR. Vs. STATE OF U.P.
|
July 21, 2010 |
SULTANPUR KSHETRIYA GRAMIN BANK Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 29, 2010 |
SUMAN DEVI Vs. STATE OF U P
|
May 21, 2010 |
SUMAN JAISWAL Vs. STATE OF UP
|
April 20, 2010 |
Suman Jeet Kaur Vs. Union of India through Secretary, Ministry of Human Resources and Development, New Delhi and others
|
January 12, 2010 |
SUMANT LAL TIWARI Vs. STATE OF UP
|
April 22, 2010 |
SUMER PRASAD Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
|
November 12, 2010 |
Sumer S/o Laksha Vs. State of U.P. & Ors.
|
March 19, 2010 |
SUMIT GUPTA Vs. STATE OF U P
|
March 8, 2010 |
SUMIT PHARMACEUTICALS Vs. COMMISSIONER OF TRADE TAX, U.P., LUCKNOW
|
November 18, 2010 |
SUMITRA DHULIYA Vs. DIRECTOR OF EDUCATION
|
November 12, 2010 |
Sumitra Jain and others Vs. Rajnish Kumar and others
|
April 2, 2010 |
SUNDAR PAL SINGH Vs. STATE OF U.P. AND ORS.
|
May 6, 2010 |
SUNDARAM THRU. DHARMENDRA SINGH VERMA AND ANR. Vs. SMT. KRISHNA SHARMA AND ORS.
|
September 13, 2010 |
SUNDER CARPET INDUSTRIES BARHI NEWADA VARANASI Vs. ICOME TAX OFFICER VARANASI
|
April 15, 2010 |
Sunder Lal (D) through L.Rs. Vs. Additional Commissioner, Administration, Lucknow and others
|
May 19, 2010 |
Suneel Kumar @ Pappu and others Vs. State of U.P.and another
|
November 18, 2010 |
SUNEEL KUMAR PANDEY S/O AKSHAYBAR RAM PANDEY Vs. STATE OF U.P. THRU PRIN. SECY. INDUSTRIES AND ORS.
|
August 26, 2010 |
SUNEETA DEVI Vs. STATE OF U.P.
|
January 29, 2010 |
Sunil @ Lala Vs. State of U.P.and others
|
February 23, 2010 |
SUNIL DUTTA MISHRA Vs. ADJ/SPECIAL JUDGE (EC ACT) SITAPUR
|
November 10, 2010 |
SUNIL KHAN Vs. ANUPAM HOUSING P LTD
|
February 18, 2010 |
SUNIL KUMAR Vs. STATE OF U P
|
April 5, 2010 |
SUNIL KUMAR Vs. ADDL DISTRICT JUDGE MEERUT
|
August 5, 2010 |
SUNIL KUMAR Vs. STATE OF U P
|
November 24, 2010 |
SUNIL KUMAR Vs. STATE OF U P
|
December 23, 2010 |
SUNIL KUMAR Vs. STATE OF U P
|
December 22, 2010 |
Sunil Kumar (In Jail) Vs. State of U.P.
|
April 5, 2010 |
Sunil Kumar @ Ninna Vs. State of U.P.and another
|
December 23, 2010 |
SUNIL KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
|
August 12, 2010 |
SUNIL KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
|
September 23, 2010 |
SUNIL KUMAR PRASAD Vs. STATE OF U.P.
|
January 12, 2010 |
Sunil Kumar Seth Vs. State of U.P.
|
March 12, 2010 |
SUNIL KUMAR SHARMA Vs. MEERA SHARMA
|
August 16, 2010 |
SUNIL KUMAR SHUKLA Vs. THE STATE OF U.P. AND ORS.
|
February 5, 2010 |
Sunil Kumar Sonkar Vs. State of U.P. and others
|
July 21, 2010 |
SUNIL KUMAR VERMA Vs. DEVENDRA PRAKASH BANSAL
|
February 16, 2010 |
SUNIL YADAV Vs. STATE OF U.P.
|
September 29, 2010 |
Sunil Yadav, (No.18000688 M), EX-Recruit Vs. Union of India and others
|
September 1, 2010 |
SUNITA AGARWAL Vs. STATE OF UP
|
August 5, 2010 |
SUNITA DEVI Vs. STATE OF U.P. AND ANR.
|
November 8, 2010 |
SUNITA DEVI Vs. STATE OF U.P. AND ORS.
|
August 25, 2010 |
Sunita Gupta Vs. Prabhat Chandra Tandon
|
April 28, 2010 |
Sunita Jaiswal Vs. State of U.P. and others
|
April 20, 2010 |
SUNIYA Vs. STATE OF UP
|
May 20, 2010 |
SUNTI BUNTI AUTOMOBILES P LTD Vs. STATE OF U P
|
May 18, 2010 |
SUPER CASSETTES INDUSTRIES LTD Vs. STATE OF U P
|
April 1, 2010 |
SUPER CHEMICALS Vs. ADDITIONAL COMMISSIONER, GRADE I, TRADE TAX, AGRA ZONE, AGRA AND OTHERS
|
January 21, 2010 |
SUPERHOUSE OVERSEAS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX*
|
April 27, 2010 |
SURAJ SINGH Vs. STATE OF UP
|
July 23, 2010 |
Surandea Singh and others Vs. State of U.P.through Principal Secretary, Finance, U.P., Lucknow and others
|
August 11, 2010 |
Surapur Rice Complex & Anr. Vs. State of U.P.& Ors.
|
April 27, 2010 |
Surendra Kumar Vs. Kanta Singhal
|
August 30, 2010 |
SURENDRA KUMAR Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
SURENDRA KUMAR SINGH Vs. STATE OF UP
|
September 24, 2010 |
SURENDRA KUMAR SINGH Vs. STATE OF U.P.
|
May 19, 2010 |
SURENDRA NATH SHUKLA S/O SWAMI NATH SHUKLA Vs. VICE-CHANCELLOR OF SAMPURNAND SANSKRIT VISHWAVIDYALAYA AND ORS.
|
August 28, 2010 |
SURENDRA PAL SAXENA, GRAM PANCHAYAT ADHIKARI Vs. STATE OF U.P.
|
January 27, 2010 |
SURENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, SHAHJAHANPUR AND OTHERS
|
July 9, 2010 |
SURENDRA PRASAD AGNIHOTRI Vs. STATE OF UP
|
May 20, 2010 |
SURENDRA PRASAD AGNIHOTRI Vs. STATE OF U P
|
January 13, 2010 |
SURENDRA PRASAD GOND Vs. UNION OF INDIA
|
August 28, 2010 |
Surendra Pratap Pracheta Vs. State of U.P. and others
|
March 8, 2010 |
SURENDRA PRATAP SINGH Vs. COLLECTOR DISTT D D C AZAMGARH
|
July 21, 2010 |
SURENDRA SINGH Vs. STATE OF UP
|
August 11, 2010 |
SURENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
April 13, 2010 |
SURENDRA SINGH Vs. SMT. RAMA DEVI AND ORS. AND ASHOK KUMAR AND ORS.
|
February 4, 2010 |
SURENDRA SINGH Vs. STATE
|
September 6, 2010 |
SURENDRA SINGH AND 81 ORS. Vs. STATE OF U.P. AND ORS.
|
July 19, 2010 |
SURENDRA SINGH YADAV Vs. UNION OF INDIA
|
December 14, 2010 |
SURENDRA TIWARI Vs. STATE OF UP
|
July 16, 2010 |
SURENDRA YADAV Vs. STATE OF U P
|
February 26, 2010 |
Suresh Vs. State of U.P.
|
July 9, 2010 |
SURESH Vs. STATE OF U P
|
July 28, 2010 |
SURESH BABU Vs. STATE OF UP
|
April 19, 2010 |
SURESH CHAND SHARMA Vs. NAND KUMAR KAMAL
|
December 14, 2010 |
SURESH CHANDRA Vs. DINESH KUMAR
|
November 9, 2010 |
SURESH CHANDRA Vs. STATE OF UP
|
September 22, 2010 |
SURESH CHANDRA AGRAWAL AND SONS Vs. COMMISSIONER COMMERCIAL TAX, U P
|
July 28, 2010 |
SURESH CHANDRA JAIPURIA Vs. THE STATE OF U.P.
|
August 11, 2010 |
SURESH CHANDRA JAIPURIA Vs. STATE OF U P
|
November 8, 2010 |
SURESH CHANDRA JATAV Vs. STATE OF U.P. AND ORS.
|
July 6, 2010 |
SURESH CHANDRA MISHRA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
July 9, 2010 |
Suresh Chandra Sharma Vs. Sardar Surendra Singh Chhabra
|
October 19, 2010 |
SURESH CHANDRA SHARMA Vs. STATE OF U P
|
November 16, 2010 |
SURESH GIRI Vs. BOARD OF REVENUE
|
February 26, 2010 |
Suresh Kumar Chaturvedi & Ors.etc. Vs. Life Insurance Corporation of India & Ors.
|
March 23, 2010 |
Suresh Kumar Sharma Vs. State of U.P. and others
|
January 19, 2010 |
Suresh Kumar Singhal Vs. Kumud Tripathi
|
June 4, 2010 |
SURESH KUMAR SINGHAL Vs. SMT. KUMUD TRIPATHI
|
August 4, 2010 |
SURESH PAL SINGH S/O LATE NARSINGH LAL Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY NAGAR VIKAS AND ORS.
|
August 6, 2010 |
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
|
October 8, 2010 |
SURESH PRASAD CHAUBEY Vs. D.I.O.S. AND ORS.
|
October 29, 2010 |
SURESH PRASAD TRIPATHI Vs. STATE OF U P AND ORS
|
November 10, 2010 |
SURESH PRASAD TRIPATHI Vs. STATE OF U.P. AND ORS.
|
October 11, 2010 |
SURESH SINGH YADAV Vs. STATE OF U.P. AND ORS.
|
May 21, 2010 |
SURESH TELI Vs. STATE OF U.P.
|
August 4, 2010 |
Suresh Thakur Vs. Jag Narain
|
February 1, 2010 |
SURESH TIWARI Vs. STATE OF U P
|
March 18, 2010 |
SURRENDER NARAYAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
|
November 11, 2010 |
SURYA BUX Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. AND ORS.
|
November 2, 2010 |
SURYA NARAIN SHUKLA Vs. U P CO OPERATIVE PROCESSING AND COLD STORAGE FEDRATION LTD
|
March 17, 2010 |
SURYA NATH SINGH Vs. STATE OF UP
|
August 28, 2010 |
SURYA NATH YADAV Vs. STATE OF U.P. AND ORS.
|
July 8, 2010 |
SURYA PRAKASH KUSHWAHA Vs. STATE OF U.P. AND ANR.
|
August 2, 2010 |
SURYA TRANSFORMERS Vs. UNION OF INDIA (UOI)
|
January 29, 2010 |
SUSHIL Vs. STATE OF U.P.
|
September 6, 2010 |
SUSHIL ANSAL, Vs. STATE OF U.P AND U.P. POLLUTION CONTROL BOARD THROUGH ITS LAW OFFICER
|
July 6, 2010 |
SUSHIL KUMAR Vs. ASHOK KUMAR KANSAL
|
October 4, 2010 |
SUSHIL KUMAR PANDEY Vs. STATE OF U P
|
July 15, 2010 |
SUSHIL KUMAR SHUKLA Vs. STATE OF U.P. THROUGH ITS SECY. SECONDARY EDU. DEPT.
|
September 9, 2010 |
Sushil Kumar Tyagi Vs. State of U.P. and others
|
September 30, 2010 |
SUSHIL KUMAR UPADHYAY Vs. STATE OF UP
|
March 23, 2010 |
SUSHILA DEVI Vs. STATE OF U.P. AND ORS.
|
November 30, 2010 |
SUSHILA DEVI AND ORS. Vs. COMMISSIONER VARANASI DIVI. AND ORS.
|
August 25, 2010 |
SUSHMA PATHAK Vs. UNION OF INDIA
|
November 10, 2010 |
Suvindra Singh Vs. State of U.P. & Ors.
|
August 17, 2010 |
SWADESHI MINING AND MANUFACTURING CO LTD Vs. STATE
|
July 22, 2010 |
SWADESHI UDYOG Vs. TRADE TAX OFFICER AND ANOTHER
|
May 26, 2010 |
SWALIN KHAN Vs. SHAMBHOO DAYAL SHARMA
|
April 1, 2010 |
Swami Nath Vs. Ajay Kumar and another
|
August 19, 2010 |
SWAMI PARMANAND BHATTA COMPANY BAGHPAT Vs. UNION OF INDIA
|
October 7, 2010 |
SWAMI VIVEKANAND COLLEGE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
July 6, 2010 |
SWATANTRA KUMAR Vs. SACCHIDANAND JAISWAL
|
November 29, 2010 |
SWATI MENTHOL AND ALLIED CHEMICALS LIMITED Vs. DY. COMMISSIONER (ASTT.) - II,TRADE TAX RAMPUR AND ORS.
|
July 20, 2010 |
Sweta Garg Vs. State of U.P. and Others
|
July 12, 2010 |
Syed Abrar Hussain Vs. State of U.P.and another
|
October 21, 2010 |
Syed Mohammad Abbas Vs. State of U.P. and Ors.
|
January 29, 2010 |
SYED NASEEM MUZAFFAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 27, 2010 |
SYED NASEEM MUZAFFAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 9, 2010 |
Syed Qamar Ahmad Vs. State of U.P. and others
|
May 10, 2010 |
SYED VAKIL AHMAD Vs. STATE OF U P
|
January 7, 2010 |
T.K. MITRA Vs. P.O., INDUSTRIAL TRIBUNAL-I AND ANR.
|
August 25, 2010 |
T.N. MOHILA Vs. U.P. STATE ELECTRICITY BOARD
|
November 1, 2010 |
Tabarak Ali Vs. State of U.P.
|
August 28, 2010 |
Tabarakullah Vs. State of U.P. and another
|
September 15, 2010 |
TABREZ AHMAD CIVIL JUDGE Vs. STATE OF U P
|
December 9, 2010 |
TAHIRA Vs. STATE OF U P
|
November 11, 2010 |
TAHIRA BEGHUM Vs. ADDITIONAL DISTRICT JUDGE/COURT NO. 2
|
May 24, 2010 |
TAHSEEN KHAN Vs. BOARD OF REVENUE AND ORS.
|
March 26, 2010 |
TAIYAB ALI Vs. STATE OF U.P. AND ORS.
|
July 20, 2010 |
Taiyyab Ali Bhai Vs. Incharge District Judge, Lucknow and others
|
April 13, 2010 |
TAJ ADVERTISING Vs. STATE OF UP
|
April 28, 2010 |
TAJ MOHAMMAD Vs. STATE
|
April 26, 2010 |
TAKREEM AHMAD KHAN Vs. VICE CHANCELLOR
|
October 5, 2010 |
TAMANNA BANO ALIAS SADHANA DEVI Vs. IMRAN AHMAD
|
September 6, 2010 |
TARA CHAND Vs. 12TH A D J GHAZIABAD
|
July 22, 2010 |
Tara Chand Kushwaha Vs. State of U.P.
|
April 15, 2010 |
TARA CHANDRA DUBEY Vs. STATE OF U P
|
October 7, 2010 |
TARA CHANDRA GUPTA Vs. DINESH CHANDRA GUPTA
|
December 9, 2010 |
Tara Devi Vs. State of U.P. and others
|
January 18, 2010 |
TARA DEVI Vs. STATE OF U P
|
November 10, 2010 |
Tara Devi Vs. State of U.P. and others
|
November 16, 2010 |
TARA DEVI Vs. STATE OF U P
|
February 10, 2010 |
TARAMUNI THARU Vs. STATE OF U.P. AND ORS.
|
September 23, 2010 |
Tarkeshwar Nath Chaubey and others Vs. State of U.P.
|
September 9, 2010 |
Tarun Kumar and others Vs. State of U.P. and others
|
November 24, 2010 |
TARUN PATHAK Vs. STATE OF UP
|
April 28, 2010 |
TATA TELESERVICES LIMITED, THRU. AUTHORISED SIGNATORY Vs. STATE OF U.P. THRU PRIN. SECY. INSTITUTIONAL FINANCE AND ORS.
|
February 10, 2010 |
TAUQEER AHMAD Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
|
July 12, 2010 |
TC HEALTHCARE PVT LTD Vs. UNION OF INDIA
|
April 20, 2010 |
TEERATH RAJ YADAV Vs. STATE OF U P
|
February 22, 2010 |
TEERATH SINGH Vs. LEARNED STATE PUBLIC SERVICES TRIBUNAL LUCKNOW & OTHER
|
September 8, 2010 |
TEJ BAHADUR MANI TRIPATHI Vs. STATE OF UP
|
July 27, 2010 |
TEJ PAL SINGH Vs. THE STATE OF U.P.
|
July 15, 2010 |
TEJ SINGH Vs. THE STATE
|
May 7, 2010 |
TEJASVI COLLEGE OF EDUCATION Vs. STATE OF U.P. AND ORS.
|
July 29, 2010 |
TEJPAL Vs. STATE
|
April 6, 2010 |
Tejpal Singh Vs. State of Uttaranchal (Uttarakhand)
|
November 12, 2010 |
Tejpal Singh Vs. Additional Commissioner and others
|
August 16, 2010 |
THAGAI Vs. PRESCRIBED AUTHORITY DISTRICT MAGISTRATE MAHARAJGANJ
|
August 5, 2010 |
THAKUR PRASAD Vs. SMT. KUSUM KUMARI AND ANR.
|
July 15, 2010 |
Thakur Ram Janki and others Vs. Jot Bahadur Singh and other
|
April 1, 2010 |
THAKURA Vs. DISTRICT JUDGE SITAPUR
|
November 25, 2010 |
THAKURI ALIAS THAKUR DAS Vs. STATE OF U.P.
|
July 9, 2010 |
THAKURIA Vs. SHANTI DEVI
|
May 25, 2010 |
THAKURIA AND ORS. Vs. SMT. SHANTI DEVI
|
May 1, 2010 |
THAN SINGH Vs. STATE OF U.P.
|
July 29, 2010 |
THASSAN BEGUM Vs. ROSHAN ARA
|
March 17, 2010 |
THE C/M BOYS ANGLO BENGALI INTER COLLEGE AND ANR. Vs. D.I.O.S.
|
August 11, 2010 |
THE CHAIRMAN ORDINANCE FACTORY BOARD AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH AND ORS.
|
September 1, 2010 |
THE COMMISSIONER OF INCOME TAX Vs. MILKY EXPORTS INTERNATIONAL
|
November 15, 2010 |
THE COMMISSIONER OF INCOME TAX Vs. SHRI RAM PHER, BHAGWATI STEELS
|
July 1, 2010 |
THE COMMISSIONER OF INCOME TAX-1 Vs. KRISHI UTPADAN MANDI SAMITI BANGARMAU UNNAO AND ORS.
|
May 10, 2010 |
THE COMMISSIONER OF INCOME TAX-I Vs. ROHTAS PROJECTS LTD.
|
May 7, 2010 |
THE COMMISSIONER TRADE TAX Vs. S/S CONTROL SWITCH GEARS COMPANY LTD
|
July 14, 2010 |
THE COMMISSIONER TRADE TAX Vs. S/S. RAKESH KUMAR S/O SHRI RAM PRASAD BILARI
|
July 15, 2010 |
THE COMMISSIONER TRADE TAX Vs. S/S SHARAD GUPTA
|
July 15, 2010 |
THE COMMISSIONER, COMMERCIAL TAX, COMMERICIAL TAX BHAWAN Vs. STATE BANK OF INDIA
|
November 10, 2010 |
THE COMMITTEE OF MANAGEMENT ANSAR INTER COLLEGE AND ANR. Vs. THE STATE OF U.P. AND ORS.
|
August 23, 2010 |
THE COMMITTEE OF MANAGEMENT, CHAHARWATI INTER COLLEGE, AKOLA, AGRA AND ANR. Vs. THE STATE OF U.P. AND ORS.
|
July 8, 2010 |
THE DHAMPUR SUGAR MILLS LTD. THR. F.M. VIJAI KUMAR GUPTA Vs. CHANDRA SHEKHAR
|
April 6, 2010 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SHARIFAN AND ORS.
|
October 20, 2010 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARESH AND ANR.
|
October 26, 2010 |
THE ORIENTAL INSURANCE CO. LTD. Vs. RAM PRAKASH AND 4 ORS.
|
April 15, 2010 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. UMA DEVI AND ANR.
|
April 21, 2010 |
THE UNITED INDIA INSURANCE CO LTD Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 5/ MOTOR ACCIDENT CLAIMS TRIBUNAL
|
August 4, 2010 |
THE VICE CHAIRMAN, AGRA DEVELOPMENT AUTHORITY Vs. SHREE RAM AND ORS.
|
December 1, 2010 |
TILAK RAM Vs. STATE OF U.P. AND ORS.
|
February 16, 2010 |
Tileshwari Devi Vs. Deputy Director of Consolidation, Ballia and others
|
April 27, 2010 |
TILSK RAM Vs. PRAMOD KUMAR
|
May 14, 2010 |
TIRATH RAM KHANNA Vs. RATAN SINGH
|
October 19, 2010 |
TRADE LINKS LTD Vs. STATE OF U P
|
July 14, 2010 |
TRANSLAM INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. STATE OF U P THRU SECY TECHNICAL EDUCATION AND ANR
|
October 27, 2010 |
TRIBHUWAN NATH AND ORS. Vs. SURENDRA NATH AND ORS.
|
September 13, 2010 |
Tribhuwan Yadav Vs. State of U.P. and others
|
October 4, 2010 |
TRIJUGI NARAIN TIWARI Vs. STATE OF U.P. AND ORS.
|
October 28, 2010 |
Trilok Chand and others Vs. Riyaz Fatma
|
July 27, 2010 |
TRILOK RATHORE Vs. KANHAIYA GIDWANI AND OTHERS
|
August 20, 2010 |
TRILOKI NATH AGARWAL AND ORS. Vs. YOGENDRA NATH DIXIT AND ORS.
|
March 23, 2010 |
TRIVENI BAHADUR SINGH AND OTHERS Vs. STATE OF U.P.THROUGH DISTRICT MAGISTRATE RAEBARELI AND ORS.
|
May 10, 2010 |
TUFAIL AHMAD Vs. STATE OF UP
|
May 17, 2010 |
Tufail Ahmad S/o Mohd. Wakil Vs. State of U.P. and others
|
May 17, 2010 |
TULAI RAM SINGH GANGWAR Vs. STATE OF UP
|
May 26, 2010 |
Tulai Ram Singh Gangwar (Dr.) Vs. State of U.P. and Others
|
May 26, 2010 |
TULSI DAS AHIWAR Vs. STATE OF U P
|
December 8, 2010 |
TULSI RAM Vs. STATE OF U P AND ORS
|
October 28, 2010 |
TULSI RAM AND ANR. Vs. STATE OF U.P. AND ORS.
|
September 6, 2010 |
Tulsi Ram through his L.Rs. Vs. Addl.District Judge, Court No.12, Bareilly and others
|
September 1, 2010 |
TULSI SUGAR MILL (EXCISE ) Vs. UNION OF INDIA (UOI) AND ORS.
|
July 6, 2010 |
TUNG NATH PATHAK AND ANR. Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY., SECONDARY EDU.
|
October 22, 2010 |
U P ADVERTISER ASSOCIATION Vs. UNION OF INDIA
|
September 20, 2010 |
U P BHUMI SUDHAR NIGAM LUCKNOW Vs. APPELLATE AUTHORITY
|
July 20, 2010 |
U P CO OPERATIVE FEDERATION LTD Vs. STATE OF U P
|
April 6, 2010 |
U P CO-OPERATIVE BANK LTD Vs. RAMESHWAR HAVALIA
|
October 20, 2010 |
U P INDUSTRIAL CO OPERATIVE ASSOCIATION LTD Vs. PRESIDING OFFICER
|
April 5, 2010 |
U P S R T C Vs. STATE OF U P
|
March 8, 2010 |
U P S R T C BAREILLY Vs. SUDHIR NIGAM
|
November 2, 2010 |
U P SATATE ROAD TRASPORT CORPORATION Vs. VIDYA DEVI
|
March 16, 2010 |
U P SCHEDULED CASTE FINANCE AND DEVELOPMENT CORPORATION LTD Vs. SURENDRA PAL SINGH
|
April 5, 2010 |
U P STATE ROAD TRANSPORT CORPORATION Vs. SATENDRA SINGH
|
April 16, 2010 |
U P STATE ROAD TRANSPORT CORPORATION Vs. NAIMA REHMAN
|
January 28, 2010 |
U P STATE ROAD TRANSPORT CORPORATION AND ORS Vs. MOHD RAIS KHAN
|
April 23, 2010 |
U P SUNNI CENTRAL WAQF BOARD Vs. RAJA KHAN
|
August 5, 2010 |
U P THRU SECY HOME AND 2 ORS Vs. ANGOORI DEVI AND 6 ORS
|
August 11, 2010 |
U. P. Sambhagiya Pariwahan Karmachari Sangh and another Vs. State of U. P. and others
|
February 1, 2010 |
U.N. AGARWALA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 23, 2010 |
U.P. AVAS EVAM VIKAS PARISHAD Vs. RAJENDRA KUMAR VERMA
|
April 9, 2010 |
U.P. AVAS EVAM VIKAS PARISHAD THRU H.C. Vs. KUNJ BIHARI AND ORS.
|
April 26, 2010 |
U.P. AVAS EVAM VIKAS PARISHAD THRU H.C. Vs. MAN MOHAN BHASIN AND ANR.
|
April 28, 2010 |
U.P. CEMENT LTD. LKO.THROUGH ITS MANAGING DIRECTOR Vs. STATE OF U.P. THROUGH THE COMMISSIONER CUM- PRINCIPAL SECY.
|
November 9, 2010 |
U.P. COOPERATIVE CHINI MILL SANGH LIMITED AND ANR. Vs. CHINI MILL MAZDOOR SANGH AND ORS.
|
October 21, 2010 |
U.P. COOPERATIVE FEDERATION LTD. AND ANR. Vs. RAMESH KUMAR SINGH
|
August 28, 2010 |
U.P. POWER CORPORATION LTD. Vs. NATRAJ SAHKARI AVAS SAMITI LTD.
|
February 3, 2010 |
U.P. POWER CORPORATION LTD. THRU EXE. ENGINEER AND ANR. Vs. SMT. SUBHAWATI DEVI AND ORS.
|
July 16, 2010 |
U.P. Rajyavidyut Utpadan Nigam Ltd. Vs. U.P. Engineering Ltd.
|
February 23, 2010 |
U.P. SMALL INDUSTRIES CORPORATION LTD. Vs. ANUPAM HOUSING (P.) LTD. AND ANOTHER
|
February 18, 2010 |
U.P. STATE BRIDGE CORPORATION LTD. THROUGH G.M. (H.Q.-2) Vs. CIVIL JUDGE (S.D.), LUCKNOW
|
April 19, 2010 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. MIRZA ATHAR BEG
|
November 29, 2010 |
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH REGIONAL MANAGER AND ORS. Vs. GHANSHYAM YADAV AND ANR.
|
May 12, 2010 |
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (S.D.) AND OTHERS
|
March 29, 2010 |
U.P. TRADERS THROUGH ITS PARTNER SRI SHARAD MARWAH Vs. STATE OF U.P. AND ORS.
|
September 6, 2010 |
U.P.Avas Evam Vikas Parishad Vs. Kanak and others
|
May 26, 2010 |
U.P.Postal Primary Co-operative Bank Ltd. Vs. Hemant Kumar and others
|
April 15, 2010 |
U.P.Power Corporation Ltd., Unnao Vs. Electricity Ombudsman, Lucknow & Ors
|
September 23, 2010 |
U.P.S.R.T.C. Vs. SHIV PRASAD
|
August 4, 2010 |
U.P.S.R.T.C. THROUGH REGIONAL MANAGER Vs. THE ORIENTAL INSURANCE COMPANY LTD. THROUGH REGIONAL MANAGER
|
August 25, 2010 |
U.P.S.R.T.C.& Others Vs. Sudha Goswami & Others
|
January 5, 2010 |
U.P.S.R.T.C.through R.M., Lucknow Vs. Prabhu Dai and others
|
December 1, 2010 |
U.P.Samaj Kalyan Nirman Nigam Ltd. Vs. Jamuna Construction Company
|
April 19, 2010 |
U.P.State Agro Industrial Corpn.Ltd. Vs. Income Tax Appellate Tribunal, Allahabad
|
April 5, 2010 |
U.P.State Road Transport Corpn. Vs. Phoolraja and others
|
August 3, 2010 |
U.P.State Road Transport Corporation, Barcilly Region Vs. Raham Daad Khan and another
|
November 12, 2010 |
Ubaidullah Vs. Dy.Director of Consolidation, Maharajganj and others
|
September 17, 2010 |
UCO BANK REGIONAL OFFICE Vs. DISTRICT MAGISTRATE ALLAHABAD
|
January 3, 2010 |
Udai Bhan Singh Vs. State of U.P. and others
|
March 15, 2010 |
UDAI NARAIN SINGH Vs. STATE OF U.P.
|
August 2, 2010 |
UDAI NATH SINGH ALIAS CHULBUL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
July 27, 2010 |
UDAI PAL PANDEY S/O VISHAMBHAR DAYAL PANDEY Vs. STATE OF U.P. THRU PRIN. SECY. HOME AND ORS.
|
April 19, 2010 |
UDAI PRAKASH AGNIHOTRI Vs. JOINT DIRECTOR OF EDUCATION KANPUR REGION
|
March 8, 2010 |
UDAI PRATAP SINGH Vs. STATE OF U P
|
September 16, 2010 |
UDAIPAL AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 1, 2010 |
UDAIVEER Vs. STATE OF UP
|
October 7, 2010 |
UDAL SINGH Vs. VICE CHANCELLOR BUNDELKHAN UNIVERSITY
|
September 21, 2010 |
Udaweer Singh and Others Vs. State of U.P. and Others
|
February 16, 2010 |
Uday Bhan Chaubey and others Vs. State of U.P.and another
|
October 7, 2010 |
UDAYVEER SINGH Vs. STATE OF UP
|
March 17, 2010 |
Udhav Prasad Vs. Addl. District Judge and others
|
March 12, 2010 |
UDIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRAZAPUR
|
May 7, 2010 |
Ugrasen Singh & Ors. Vs. State of U.P. & Ors.
|
February 22, 2010 |
UMA DEVI Vs. STATE OF U P
|
December 8, 2010 |
UMA KANT SRIVASTAVA Vs. UNION OF INDIA
|
November 18, 2010 |
UMA SHANKAR AND ANOTHER Vs. ADDITIONAL COMMISSIONER (JUDICIAL) LKO. AND ORS.
|
February 15, 2010 |
UMA SHANKAR RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
March 18, 2010 |
UMA SHANKAR SINGH Vs. STATE OF U.P. AND ANR.
|
August 2, 2010 |
Uma Shankar Yadav Vs. State of U.P.& Ors.
|
April 28, 2010 |
Uma Shanker Pandey Vs. State Bank of India & Ors.
|
December 22, 2010 |
UMA SHANKER S/O BALIKARAN TIWARI AND ANR. Vs. STATE OF U.P. THRU. PRINCIPAL SECRETARY REVENUE AND ORS.
|
August 6, 2010 |
UMA STONE CRUSHING COMPANY Vs. STATE OF UP
|
July 7, 2010 |
Umesh Chandra Maheshwari Vs. Mathura/Vrindavan Development Authority and Another
|
April 27, 2010 |
Umesh Chandra Srivastava Vs. State of U.P. & Ors.
|
March 26, 2010 |
Umesh Chandra Tewari Vs. Commissioner, Faizabad & Ors.
|
March 26, 2010 |
UMME AMMARA Vs. STATE OF UP
|
July 30, 2010 |
UMME ROBAB Vs. SHAHNAZ FATIMA
|
April 22, 2010 |
UNION OF INDIA Vs. BHIM YADAV
|
April 21, 2010 |
UNION OF INDIA Vs. BUNDIYA DEVI
|
April 27, 2010 |
UNION OF INDIA Vs. ANUPAM MAHESHWARI ALIAS TARUN GODANI
|
April 1, 2010 |
UNION OF INDIA Vs. PRESCRIBED AUTHORITY REGIONAL LABOUR COMMISSIONER
|
March 8, 2010 |
UNION OF INDIA Vs. ASHOK KUMAR
|
January 28, 2010 |
UNION OF INDIA Vs. JOGESHWAR PRASAD
|
February 2, 2010 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 4, 2010 |
UNION OF INDIA Vs. SUBHASH CHANDRA PANDEY
|
August 5, 2010 |
UNION OF INDIA Vs. PARSHU RAM
|
May 28, 2010 |
UNION OF INDIA Vs. DILEEP KUMAR PANDEY
|
July 12, 2010 |
UNION OF INDIA Vs. STATE OF UP
|
July 12, 2010 |
UNION OF INDIA Vs. CHANDRAKALI CHATURVEDI
|
May 6, 2010 |
UNION OF INDIA Vs. IFZAL HUSSAIN
|
August 25, 2010 |
Union of India Vs. U.P.Asbestos Ltd., Lucknow
|
April 29, 2010 |
Union of India Vs. Ram Prasad Mishra
|
April 13, 2010 |
Union of India Vs. Ram Jhari Devi & Ors.
|
July 13, 2010 |
UNION OF INDIA Vs. RAM BARAN
|
November 2, 2010 |
UNION OF INDIA Vs. RAMA SHANKER BAJPAI
|
December 7, 2010 |
UNION OF INDIA Vs. AWADH TRANSFORMERS PVT LTD
|
September 16, 2010 |
UNION OF INDIA Vs. MANISH KUMAR
|
September 1, 2010 |
UNION OF INDIA Vs. GAYA PRASAD
|
October 12, 2010 |
UNION OF INDIA Vs. VASHIST RAI
|
September 29, 2010 |
Union of India Vs. Gulam Mohammad
|
November 20, 2010 |
Union of India Vs. Raj Kumari & Ors.
|
July 6, 2010 |
UNION OF INDIA Vs. MAKRAND KUMAR RAWAT
|
May 7, 2010 |
Union of India & Ors. Vs. Jain Construction Company and Ors.
|
April 15, 2010 |
UNION OF INDIA (UOI) Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR.
|
October 22, 2010 |
UNION OF INDIA (UOI) AND ANR. Vs. SHRI A.P. SINGH AND ORS.
|
August 4, 2010 |
UNION OF INDIA (UOI) AND ORS. Vs. RAM HARSH
|
August 17, 2010 |
UNION OF INDIA (UOI) AND ORS. Vs. SMT. ASHA MISHRA AND ANR.
|
May 7, 2010 |
UNION OF INDIA (UOI) AND ORS. Vs. KRISHNA NATH CHATURVEDI AND ORS.
|
December 8, 2010 |
UNION OF INDIA (UOI) THROUGH G.M. NORTHERN RAILWAY Vs. SMT. SAVATRI DEVI AND ORS.
|
January 29, 2010 |
UNION OF INDIA (UOI) THROUGH G.M. NORTHERN RAILWAY Vs. SMT. MADHAV KUMARI
|
April 21, 2010 |
Union of India and Others Vs. Rakesh Kumar Singh and Others
|
December 9, 2010 |
Union of India and others Vs. Jagdish Narain Verma and another
|
July 12, 2010 |
UNION OF INDIA AND OTHERS Vs. CONSTABLE SATISH KUMAR
|
May 26, 2010 |
Union of India Through General Manager, N.C.R., Allahabad and Another Vs. Central Administrative Tribunal at Allahabad and Another
|
January 25, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. TARA DEVI
|
January 12, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. SHIVNATHI
|
January 19, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. ARCHANA SRIVASTAVA
|
March 26, 2010 |
UNITED INDIA INSURANCE CO. LIMITED Vs. SRI CHANGA LAL AND ANR.
|
February 9, 2010 |
United India Insurance Co.Ltd. Vs. Anne Swaroop & Ors.
|
March 9, 2010 |
United India Insurance Co.Ltd. Vs. Additional District Judge/Motor Accident Claims Tribunal, Allahabad
|
August 4, 2010 |
United India Insurance Co.Ltd. Vs. Kritunjay Singh and others
|
May 25, 2010 |
UNITED PROVINCES SUGAR COMPANY LTD Vs. STATE OF U P
|
March 12, 2010 |
UNIVERSAL GLASS Vs. PRESIDING OFFICER, LABOUR COURT-II, U.P.
|
May 24, 2010 |
UP POWER CORPORATION LTD Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
May 27, 2010 |
UP STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. D S MATHUR
|
May 14, 2010 |
UP STATE ROAD TRANSPORT CORPORATION Vs. ARCHANA SRIVASTAVA
|
February 23, 2010 |
UP STATE SUGAR CORPORATION EMPLOYEES ASSOCIATION Vs. STATE OF UP
|
July 21, 2010 |
UPSRTC Vs. MOHD RAIS KHAN
|
April 23, 2010 |
Urmila Vs. Consolidation Commissioner, U.P., Lucknow and Others
|
April 29, 2010 |
URMILA DEVI Vs. STATE OF U P
|
September 23, 2010 |
URMILA DEVI Vs. STATE OF U.P. AND ORS.
|
November 9, 2010 |
URMILA DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AZAMGARH
|
May 3, 2010 |
Urmila Devi Bajpai and another Vs. Ram Ratan and others
|
July 14, 2010 |
Urmilla Devi Vs. State of U.P. and Another
|
January 22, 2010 |
USHA Vs. MAHENDRA PAL SINGH
|
July 23, 2010 |
USHA AGRAWAL Vs. STATE OF U.P. AND ORS.
|
January 27, 2010 |
USHA GUPTA Vs. STATE OF UP
|
August 9, 2010 |
USHA SRIVASTAVA Vs. SUB DIVISIONAL MAGISTRATE ASSTT COLLECTOR SADAR LUCKNOW
|
December 1, 2010 |
Usman Ahmad Vs. Ameena Khatoon and others
|
March 18, 2010 |
USMAN AND ANR. AND Vs. STATE OF U.P.
|
August 2, 2010 |
UTTAM KUMAR Vs. SONA DEVI
|
August 18, 2010 |
UTTAR PRADESH MADHYAMIC SHIKSHAK SANGH Vs. UNION OF INDIA
|
May 26, 2010 |
Uttar Pradesh Madhyamik Vitta Viheen Shikshak Sangh Vs. Election Commission of India and others
|
November 8, 2010 |
UTTAR PRADESH POWER CORPORATION LTD Vs. KALEEMULLAH
|
March 18, 2010 |
UTTAR PRADESH SASTA GHALLA VIKRETA PARISHAD Vs. STATEOF U.P. THRU. PRINCIPAL SECRY. AND ORS.
|
September 22, 2010 |
UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. PREETAM AND ORS.
|
October 25, 2010 |
UTTAR PRADESH UCO BANK Vs. UCO BANK
|
November 10, 2010 |
V K PATHAK Vs. FOOD CORPORATION OF INDIA
|
May 5, 2010 |
V K PATHAK Vs. FOOD CORPORATION OF INDIA
|
October 5, 2010 |
V.V.S. VONCAST LTD. Vs. COMMISSIONER OF C. EX.
|
November 8, 2010 |
VACMET PACKAGINGS INDIA PVT LTD Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF UP LTD
|
January 25, 2010 |
Vakil Vs. Sakir
|
April 6, 2010 |
VANDANA DIXIT Vs. VISITOR S.G.P.G.I.
|
August 20, 2010 |
VANDANA SINGH Vs. STATE OF U.P. AND ORS.
|
September 21, 2010 |
VANSH BHUSHAN Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 5, SULTANPUR
|
July 7, 2010 |
Varun Beverages Ltd., Chhatta, Mathura Vs. Commissioner of Trade Tax, U.P., Lucknow.
|
January 19, 2010 |
VARUN CHAUDHARY Vs. STATE OF U.P. AND ORS.
|
September 1, 2010 |
Varun Sharma and others Vs. State of U.P.and another
|
October 22, 2010 |
VASHISHTHA BIND Vs. STATE OF U.P. AND OTHERS
|
March 30, 2010 |
VED PRAKASH Vs. UNION OF INDIA
|
March 12, 2010 |
VED PURI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 6, 2010 |
VED RAM Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND OTHERS
|
August 17, 2010 |
VED RAM SHARMA Vs. STATE OF U P
|
October 5, 2010 |
Vedpal Sharma Vs. State of U.P. and others
|
January 12, 2010 |
VEENA VERMA Vs. STATE OF UP
|
October 8, 2010 |
VEER BAHADUR Vs. STATE OF U P
|
January 13, 2010 |
VEER BAHADUR PURVANCHAL UNIVERSITY JAUNPUR Vs. STATE OF U P
|
March 29, 2010 |
VEER BAHADUR SINGH INTERMEDIATE COLLEGE THRU. ITS MANAGER Vs. STATE OF U.P. AND ORS.
|
September 24, 2010 |
VEER PAL Vs. STATE OF U P AND ORS
|
November 1, 2010 |
VEER PAL Vs. STATE OF U.P. AND ORS.
|
January 11, 2010 |
VEER PAL SINGH Vs. STATE OF UP
|
July 7, 2010 |
VEER SAIN Vs. OM PAL
|
July 29, 2010 |
VEER SINGH Vs. STATE OF U P
|
July 15, 2010 |
VEER SINGH YADAV Vs. STATE OF U P
|
July 5, 2010 |
VEERENDRA KUMAR DWIVEDI Vs. STATE OF U.P. THROUGH ITS PRINCIPAL SECY.
|
November 19, 2010 |
Veeresh Kumar Vs. Uttar Pradesh State Road Transport Corporation and others
|
April 20, 2010 |
Vibha Srivastava Vs. Cantonment Board, Varanasi and others
|
January 7, 2010 |
VICE ADMIRAL RUSTAM KHUSRO SHAPOOR JI GANDHI Vs. STATE OF U P
|
February 8, 2010 |
VICSE VERMA Vs. STATE OF U P
|
December 6, 2010 |
VIDHYA DEVI Vs. STATE OF UP
|
May 10, 2010 |
VIDHYA DEVI Vs. SAHDEVI
|
August 13, 2010 |
VIDYA DEVI Vs. ABDUL RASHID
|
November 2, 2010 |
Vidya Prasad Rao Vs. State of U.P. & Ors.
|
March 16, 2010 |
VIDYA SAGAR AND OTHERS Vs. U.P. BOARD OF REVENUE, LUCKNOW AND OTHERS
|
July 27, 2010 |
VIDYA SHANKAR LAL Vs. JAGANNATH PRASAD SRIVASTAVA AND ORS.
|
August 2, 2010 |
Vidyawati Vs. Addl.District Judge, Lakhimpur Kheri
|
April 28, 2010 |
VIDYUT SEVA AYOG UTTAR PRADESH POWER CORPORATION LTD LUCKNOW Vs. SOBHA RAM YADAV
|
August 27, 2010 |
VIGYAN PRABHAKAR SHUKLA Vs. STATE OF UP
|
August 13, 2010 |
Vijai @ Talwar Vs. State
|
September 30, 2010 |
VIJAI @ VIJAY KUMAR MAURYA Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
VIJAI KUMAR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
February 23, 2010 |
Vijai Kumar Jaiswal Vs. Sheo Shankar Lal Gupta and others
|
August 18, 2010 |
Vijai Kumar Mishra and another Vs. State of U.P.Through D.M.Allahabad and others
|
March 30, 2010 |
VIJAI PAL Vs. STATE OF UP
|
September 23, 2010 |
VIJAI PAL SINGH Vs. STATE OF UP
|
February 10, 2010 |
VIJAI PRAKASH ALIAS LALLA Vs. ADDL DISTRICT JUDGE AGRA
|
August 30, 2010 |
Vijai Shanker Mishra Vs. State of U. P. and others
|
January 5, 2010 |
Vijay Bahadur Chauhan Vs. Board of Revenue and others
|
October 19, 2010 |
VIJAY BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
|
July 6, 2010 |
VIJAY BAHADUR SINGH Vs. STATE OF U.P. THRU. PRIN. SECY., NAGAR VIKAS AND ORS.
|
August 6, 2010 |
VIJAY CHAUDHARY Vs. SRI ASHOK GANGULI, DIRECTOR RAJYA SHAIKSHIK ANUSHANDHAN ANR.
|
September 22, 2010 |
VIJAY KARAN PANDEY Vs. STATE OF U P
|
October 1, 2010 |
VIJAY KARAN PANDEY Vs. STATE OF U.P. AND ORS.
|
October 29, 2010 |
VIJAY KUMAR Vs. STATE OF U.P. THROUGH ITS PRIN. SECY. NAGAR VIKAS CIVIL SECTT
|
December 8, 2010 |
VIJAY KUMAR Vs. STATE OF U.P.
|
September 30, 2010 |
Vijay Kumar & Ors. Vs. Commissioner of Income-tax, Lucknow & Anr.
|
July 14, 2010 |
VIJAY KUMAR DUBEY Vs. STATE OF U P
|
July 27, 2010 |
VIJAY KUMAR PATHAK Vs. STATE OF UP
|
August 25, 2010 |
VIJAY KUMAR TRIVEDI Vs. STATE OF UP
|
November 19, 2010 |
VIJAY KUMAR UPADHYAY Vs. ADJ LUCKNOW
|
March 30, 2010 |
VIJAY KUMAR UPADHYAYA Vs. REGIONAL DY DIRECTOR OF EDUCATION
|
March 31, 2010 |
VIJAY KUMAR YADAV Vs. STATE OF U.P. AND ORS.
|
July 14, 2010 |
Vijay Moses Das and another Vs. Central Bureau of Investigation
|
March 29, 2010 |
Vijay Pal Vs. State of U.P.
|
June 3, 2010 |
VIJAY PAL SINGH Vs. TILAK SINGH
|
February 3, 2010 |
VIJAY PAL SINGH Vs. STATE OF UP
|
August 27, 2010 |
Vijay Pandey and others Vs. State of U.P. and another
|
April 26, 2010 |
VIJAY SHANKAR AND ANR. Vs. STATE OF U.P.
|
November 8, 2010 |
VIJAY SHANKAR SHUKLA Vs. STATE OF U.P.
|
December 9, 2010 |
Vijay Shanker Pathak Vs. Vishnu Bhagwan Ram Janki Ji Virajman Mandir
|
May 26, 2010 |
Vijay Sharma and Others Vs. State of U.P. and Another
|
August 27, 2010 |
Vijay Singh Vs. State and others
|
July 20, 2010 |
VIJAY SINGH Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
Vijaya Chakravarty and another Vs. Mana Chatterjee and others
|
July 19, 2010 |
Vijendra Singh Vs. State of U.P. and Another
|
January 22, 2010 |
Vikas Mohan Saxena Vs. Member Board of Revenue, U.P.At Allahabad
|
April 23, 2010 |
VIKAS RANA Vs. STATE OF U.P. AND ANR.
|
September 28, 2010 |
Vikas Sharma Vs. State of U.P.
|
October 25, 2010 |
VIKAS TIWARI Vs. STATE OF UP
|
November 11, 2010 |
Vikas Verma Vs. State of U.P. & others
|
April 20, 2010 |
VIKRAM KOTHARI H U F Vs. STATE OF UP
|
September 14, 2010 |
VIKRAM KUMAR PRAJAPATI Vs. STATE OF U.P.
|
October 19, 2010 |
VIKRAM SINGH Vs. STATE OF U P
|
September 14, 2010 |
VIKRAM SINGH AND OTHERS Vs. STATE OF U.P. THROUGH SECRETARY BASIC EDUCATION, U.P., LUCKNOW AND OTHERS
|
March 19, 2010 |
Vikrant @ Khali Vs. State of U.P.
|
May 27, 2010 |
Vimal @ Vinod Giri and others Vs. State of U.P.
|
March 19, 2010 |
VIMAL KUMAR Vs. RAM SHREE GUPTA
|
July 22, 2010 |
Vimal Tewari Vs. Zila Upbhokta Vivad Pratitosh Forum Unnao & Ors.
|
March 12, 2010 |
Vimalesh Vs. State of U.P. and others
|
October 22, 2010 |
VIMLESH Vs. STATE OF UP
|
March 16, 2010 |
VIMLESH KUMAR Vs. STATE OF U.P. THRU. P.S. REVENUE AND ORS.
|
April 9, 2010 |
VIMLESH SINGH Vs. ADDITIONAL DISTRICT JUDGE MUZAFFARNGAR
|
August 11, 2010 |
VINAY AGARWAL Vs. STATE OF U P
|
April 6, 2010 |
VINAY AND ANR. Vs. STATE OF U.P. AND ANR.
|
September 23, 2010 |
VINAY DUBLISH Vs. DY. REGISTRAR, FIRM, CHIT FUND AND SOCIETY AND ORS.
|
November 15, 2010 |
VINAY KUMAR Vs. STATE OF U.P.
|
August 5, 2010 |
VINAY KUMAR AWASTHI Vs. STATE OF U P
|
October 7, 2010 |
VINAY KUMAR BAJPAI Vs. STATE OF U.P. AND ORS.
|
October 22, 2010 |
VINAY KUMAR PANDEY Vs. UNION OF INDIA
|
January 28, 2010 |
VINAY KUMAR VISHWAKARMA Vs. STATE OF U.P.
|
November 8, 2010 |
VINAY SHANKER PANDEY Vs. SRI O.P. GAUR AND ANR.
|
October 25, 2010 |
Vinay Tyagi Vs. State of U.P.and others
|
August 26, 2010 |
VINAYENDRA NATH UPADHYAY Vs. STATE OF UP
|
August 4, 2010 |
Vineet Kumar Vs. State of U.P.
|
March 19, 2010 |
VINEETA MAURYA Vs. STATE OF U P
|
August 30, 2010 |
Vineeta Soni Vs. State of U.P. and others
|
October 12, 2010 |
VINESH KUMARI Vs. RAJENDRA KUMAR
|
February 11, 2010 |
VINEY TYAGI Vs. STATE OF U.P.
|
August 26, 2010 |
Vinita Kotnala (Smt.) Vs. State of Uttaranchal and others
|
July 30, 2010 |
VINITA LILA WILSON Vs. STATE OF U.P. THROUGH CHIEF SECRETARY, FINANCE, SECRETARIAT AT LUCKNOW AND OTHERS
|
February 11, 2010 |
VINOD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
January 13, 2010 |
Vinod Chandra Verma Vs. Pre-Scribed Authority, Allahabad and others
|
October 21, 2010 |
VINOD DEVI Vs. UNION OF INDIA
|
March 18, 2010 |
VINOD GIRI Vs. STATE OF UP
|
January 27, 2010 |
VINOD KUMAR Vs. STATE OF UP
|
April 1, 2010 |
VINOD KUMAR Vs. STATE OF U P
|
August 18, 2010 |
VINOD KUMAR Vs. STATE OF U.P. AND OTHERS
|
November 11, 2010 |
VINOD KUMAR Vs. STATE OF U.P. AND OTHERS.
|
August 31, 2010 |
VINOD KUMAR Vs. U.P. STATE TRANSPORT CORPORATION
|
May 6, 2010 |
Vinod Kumar Vs. State of U.P.
|
September 16, 2010 |
VINOD KUMAR Vs. UNION OF INDIA
|
October 27, 2010 |
Vinod Kumar (Constable C.P. 201) and Another Vs. State of U.P. and Others
|
August 18, 2010 |
VINOD KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 14, 2010 |
VINOD KUMAR AWASTHI Vs. STATE OF U.P. AND ORS.
|
April 20, 2010 |
VINOD KUMAR GUPTA Vs. DEEPA GUPTA
|
July 12, 2010 |
VINOD KUMAR GUPTA Vs. STATE OF UP
|
February 22, 2010 |
VINOD KUMAR SINGH Vs. DISTRICT BASIC EDUCATION OFFICER
|
November 30, 2010 |
Vinod Kumar Srivastava Vs. State of U. P. and others
|
February 10, 2010 |
Vinod Kumari Vs. Draupati Devi
|
July 7, 2010 |
VINOD KUMARI Vs. DRAUPATI DEVI
|
June 7, 2010 |
Vinod Pandey Vs. State of U.P.
|
August 2, 2010 |
VINOD SHARMA Vs. XTH A.D.J. AND ORS.
|
November 16, 2010 |
VIPIN Vs. STATE OF UP
|
May 14, 2010 |
VIPIN CHAUHAN Vs. STATE OF U.P. AND ORS.
|
July 16, 2010 |
VIPIN KUMAR GOEL Vs. STATE OF UP
|
May 20, 2010 |
Vipin Kumar Goel and Ors Vs. State of U.P. and Ors
|
May 20, 2010 |
Vipin Kumar Kansal and another Vs. Debt Recovery Appellate Tribunal at Allahabad and others
|
March 30, 2010 |
VIPIN KUMAR SHARMA Vs. STATE OF U P
|
August 30, 2010 |
Vipin Sharma Vs. State of U.P.
|
November 12, 2010 |
Virendra Chauhan Vs. State of U.P.
|
January 19, 2010 |
VIRENDRA DEEP SINGH Vs. DISTRICT MAGISTRATE RAMPUR
|
September 9, 2010 |
VIRENDRA DEV DIXIT AND SMT. KAMLA DEVI DIXIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 19, 2010 |
VIRENDRA KUMAR Vs. STATE OF U.P.
|
February 19, 2010 |
VIRENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ANR.
|
September 27, 2010 |
Virendra Kumar Sharma Vs. State of U.P. Through Principal Secretary Higher Education, Government of U.P., Lucknow and others
|
February 8, 2010 |
Virendra Kumar Shukla Vs. State of U.P.
|
October 19, 2010 |
VIRENDRA NATH TRIPATHI Vs. STATE OF UP
|
April 19, 2010 |
VIRENDRA PAL SINGH Vs. JOINT DIRECTOR OF EDUCATION
|
August 25, 2010 |
VIRENDRA PRATAP NAYYAR Vs. STATE OF UP
|
July 22, 2010 |
VIRENDRA SHAH SODH Vs. P A
|
September 13, 2010 |
Virendra Singh Vs. State of U.P. Through Principal Secretary, U.P. Shasan, Lucknow and others
|
February 5, 2010 |
Virendra Singh Vs. State of U. P. and others
|
January 6, 2010 |
VIRENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
May 24, 2010 |
VIRENDRA SINGH Vs. STATE OF U.P.
|
January 13, 2010 |
Vishal Kumar Gupta and others Vs. State of U.P. and others
|
July 13, 2010 |
VISHAL PARMANAND Vs. STATE OF UP
|
March 19, 2010 |
VISHAL SINGH Vs. STATE OF UP
|
July 21, 2010 |
Vishal Singh Vs. State of U.P. and others
|
January 13, 2010 |
VISHAMBHAR SINGH Vs. DURBEEN SINGH
|
March 31, 2010 |
Vishan Chandra Yadav and another Vs. State of U.P. and others
|
September 8, 2010 |
VISHNO DEVI PRASHIKSHAN MAHAVIDYALAYA GONDAHI Vs. STATE OF U P
|
May 14, 2010 |
Vishnu Dayal Sharma and others Vs. State of U.P. and others
|
May 24, 2010 |
Vishnu Sharan Pandey Vs. Sunil Kumar Bhalotiya
|
May 28, 2010 |
VISHRAM Vs. STATE OF U.P.
|
December 1, 2010 |
Vishram Singh and others Vs. State of U.P.through Principal Secretary, Finance, Govt.of U.P.Lucknow and others
|
September 7, 2010 |
Vishvanath Prasad Gupta Vs. State of U.P. and others
|
January 29, 2010 |
VISHWA BANDHU GUPTA Vs. STATE OF U.P. AND ORS.
|
November 30, 2010 |
VISHWA NATH Vs. KASHI HINDU UNIVERSITY VARANASI
|
March 19, 2010 |
VISHWAKANT GUPTA Vs. STATE OF U P
|
May 28, 2010 |
VISHWANATH CHATURVEDI Vs. UNION OF INDIA
|
December 3, 2010 |
VISHWANATH KATIYAR Vs. STATE OF U.P.
|
April 15, 2010 |
VISHWANATH PRASAD ASHOK KUMAR SARRAF Vs. COMMISSIONER OF INCOME TAX
|
April 5, 2010 |
Vishwesh Nath Vs. State of U.P. and others
|
July 22, 2010 |
VISHWESH NATH Vs. STATE OF U.P. AND ORS.
|
June 22, 2010 |
Viswa Nath Vs. Board of Revenue At Allahabad and others
|
April 27, 2010 |
VIVEK KUMAR MITTAL Vs. STATE OF U.P.
|
September 1, 2010 |
VIVEK KUMAR RAI Vs. STATE OF UP
|
April 26, 2010 |
VIVEK YADAV Vs. STATE OF UP
|
July 3, 2010 |
VIVEK YADAV Vs. STATE OF U P
|
January 7, 2010 |
Vivekan and Yadav Vs. State of U.P. and Another
|
October 26, 2010 |
VIVEKANAND YADAV Vs. STATE OF UP
|
October 26, 2010 |
VOL : 1; SUNNI CENTRAL BOARD OF WAQFS AND ORS Vs. GOPAL SINGH VISHARAD AND ORS
|
September 30, 2010 |
VOL : 2; SUNNI CENTRAL BOARD OF WAQFS AND ORS Vs. GOPAL SINGH VISHARAD AND ORS
|
September 30, 2010 |
VOL : 3; SUNNI CENTRAL BOARD OF WAQFS AND ORS Vs. GOPAL SINGH VISHARAD AND ORS
|
September 30, 2010 |
VOL : 4; SUNNI CENTRAL BOARD OF WAQFS AND ORS Vs. GOPAL SINGH VISHARAD AND ORS
|
September 30, 2010 |
Wakf Kabristan Village Bhawanpur Through Jalees Ahmad Mutwalli and others Vs. Jagannath and others
|
May 4, 2010 |
WAKILA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 13, 2010 |
WALIULLAH Vs. STATE OF U.P. AND ORS.
|
September 23, 2010 |
WAQF MUSAMMAT NABBAN WAQF NO 1 Vs. CIVIL JUDGE SENIOR DVISION UNNAO
|
April 20, 2010 |
WASIM AHAMAD Vs. STATE OF UP
|
April 21, 2010 |
WATERFLOW INDUSTRIES GAUR KENDER MATHURA Vs. COMMISSIONER OF COMMERCIAL TAX, U.P., LUCKNOW
|
November 25, 2010 |
WORKMEN OF M S DURGA ENTERPRISES PVT LTD Vs. INDUSTRIAL TRIBUNAL
|
August 19, 2010 |
XEROX MODICORP LIMITED Vs. STATE OF U.P. THRU. INSTITUTIONAL FINANCE SECY. AND 4 ORS.
|
January 11, 2010 |
Yadunath Singh and others Vs. Deputy Director of Consolidation, Hamirpur and others
|
September 27, 2010 |
Yaduvir Singh, Dr. Vs. State of U.P.through Principal Secretary Technical Education & 3 Ors
|
October 7, 2010 |
Yadvendra Bikram Singh Vs. State of U.P.and others
|
February 8, 2010 |
Yagya Narain Vs. D.D.C.
|
October 8, 2010 |
YAMAHA MOTOR ESCORTS LIMITED Vs. STATE OF U.P. AND ORS.
|
September 1, 2010 |
YAMAHA VIHAR SAHKARI AVAS SAMITI LTD Vs. CHIEF EXECUTIVE OFFICER NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY ADMINISTRATIVE BHAVAN NOIDA
|
January 25, 2010 |
Yameen and Another Vs. State of U.P. and Another
|
February 18, 2010 |
Yash Dixit & Anr. Vs. Union of India & Ors.
|
December 3, 2010 |
YASH PAL SINGH PUNDIR Vs. STATE OF U P
|
April 27, 2010 |
YASHMEEN AND ORS. Vs. STATE OF U.P. AND ANR.
|
August 4, 2010 |
YASHODA DEVI Vs. STATE OF UP
|
April 1, 2010 |
YASHODA RAJ KUMARI KUNJIL Vs. STATE OF UP
|
September 8, 2010 |
YASHPAL Vs. STATE OF UP
|
August 28, 2010 |
YASHPAL Vs. STATE OF U P
|
November 1, 2010 |
YASHPAL SINGH Vs. STATE OF U P
|
August 27, 2010 |
Yashwant Kharwar Vs. U.P. State Road Transport Corporation, U.P., Lucknow and others
|
January 25, 2010 |
Yashwant Kumar Vs. State of U.P. & Ors.
|
July 14, 2010 |
YASHWANT SINGH Vs. STATE OF UP
|
September 20, 2010 |
Yogendra Kumar Vs. State of U.P. and others
|
March 8, 2010 |
YOGENDRA KUMAR GARG Vs. R.C. & E.O./CITY MAGISTRATE AND ANOTHER
|
April 1, 2010 |
Yogendra Kumar Sangal Vs. State of U.P. and another
|
April 26, 2010 |
Yogendra Prashad S/o late Mr.Indrsan Parsad Vs. State of Uttarakhand and others
|
September 30, 2010 |
YOGENDRA SINGH Vs. STATE OF U P
|
October 27, 2010 |
Yogendra Singh Vs. District Inspector of Schools, Muzaffarnagar and others
|
August 27, 2010 |
YOGENDRA SINGH Vs. RANBIR SHARMA AND ANR.
|
August 12, 2010 |
YOGENDRA SINGH DOHREY Vs. STATE OF U.P.
|
August 9, 2010 |
YOGENDRA VISHWAKARMA ALIAS PURU VISHWAKARMA Vs. STATE OF U P
|
August 2, 2010 |
YOGESH KUMAR Vs. STATE OF U.P. AND ANR.
|
July 29, 2010 |
Yogesh Kumar and others Vs. Naresh Kumar Goyal
|
August 20, 2010 |
Yogesh Kumar Yadav Vs. State of U.P.through Secretary Department of Medical Health, U.P., Lucknow and others
|
July 26, 2010 |
Yogish Tripathi in Re: Ramdeo Tripathi (Dead) Through Lrs. Vs. Munni Lal Bhagwati Prasad Dharamshala Trust and Others
|
February 23, 2010 |
Yunus @ Bulla Vs. State of U.P.
|
May 27, 2010 |
YUSUF Vs. MAHENDRA
|
February 10, 2010 |
YUVA JAGRITI PARISHAD Vs. STATE OF UP
|
September 8, 2010 |
ZAFAR Vs. MOHAMMAD SALIM
|
November 9, 2010 |
ZAHIDA KHATOON Vs. STATE OF U P
|
October 28, 2010 |
Zaki Ahmad Vs. Appellate Authority/General Officer Commanding-In-Chief, Central Command, Lucknow and another
|
September 15, 2010 |
ZAKIR ALIAS JAVED Vs. STATE OF UP
|
August 10, 2010 |
Zakir Hussain Vs. Rishabh Kumar
|
October 21, 2010 |
ZAMIL BHARTI AND ORS. Vs. C.J.M. AND ANR.
|
September 28, 2010 |
Zaved (Minor) Vs. State of U.P.
|
October 22, 2010 |
Ziaul Haque and another Vs. Abdul Hameed and another
|
January 8, 2010 |
ZILA JEET Vs. STATE OF U P
|
March 23, 2010 |
ZILEDAR SINGH Vs. STATE OF U P
|
March 23, 2010 |
Zohra Begum Vs. Judge, Small Causes Court, Meerut and others
|
May 13, 2010 |
ZOOM MOVERS PROPRIETARY CONCERN Vs. STATE OF U P
|
September 22, 2010 |
ZUBER Vs. UNION OF INDIA
|
October 7, 2010 |
ZUNAIDA BEGUM Vs. MEHFUZ AHMED
|
February 5, 2010 |