|
A C P L JEWELS PRIVATE LTD Vs. UNION OF INDIA
|
December 1, 2009 |
|
A CHANDRAN Vs. NEELAM SRIVASTAVA
|
May 26, 2009 |
|
A N CHAUDHARY Vs. DISTRICT COOPERATIVE BANK LTD
|
May 28, 2009 |
|
A N SHUKLA Vs. UNION OF INDIA (UOI)
|
August 12, 2009 |
|
A.R. RICE MILLS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 13, 2009 |
|
AAJ PRAKASHAN LTD. AND ANOTHER Vs. VINEET SACHDEVA
|
December 7, 2009 |
|
ABDUL AZEEZ Vs. STATE OF U P
|
May 22, 2009 |
|
ABDUL GAFFAR Vs. STATE OF U P
|
May 6, 2009 |
|
ABDUL HAFEEZ KHAN ALIAS CHAKKAN Vs. CIVIL JUDGE PILIBHIT
|
June 29, 2009 |
|
Abdul Jabbar Vs. State of U.P.
|
October 23, 2009 |
|
ABDUL KADIR Vs. STATE OF U P
|
May 8, 2009 |
|
ABDUL KHALIK Vs. STATE OF U P
|
June 10, 2009 |
|
ABDUL MAJID MIR Vs. COL KAPIL DEV GHAI
|
June 9, 2009 |
|
Abdul Moid Vs. District Magistrate, Bahraich
|
October 8, 2009 |
|
ABDUL MOID AND ANR. Vs. DISTRICT MAGISTRATE AND ORS.
|
August 10, 2009 |
|
ABDUL RAHEEM @ KALLOO Vs. STATE OF U.P.
|
October 26, 2009 |
|
ABDUR RAHMAN Vs. STATE OF U P
|
April 27, 2009 |
|
ABHAY PAL SINGH Vs. STATE OF U P
|
April 21, 2009 |
|
ABHAY PRATAP SINGH Vs. STATE OF U P
|
April 27, 2009 |
|
ABHAY SINGH Vs. STATE OF U P
|
January 22, 2009 |
|
ABHILASHA MISHRA SRI MANOJ KUMAR MISHRA Vs. STATE OF U P
|
April 20, 2009 |
|
ABHIMANYU CHAUBEY Vs. INSURANCE OMBUDSMAN UTTAR PRADESH
|
July 10, 2009 |
|
ABHINAV MISHRA Vs. STATE OF U P
|
June 24, 2009 |
|
ABHISHEK SHUKLA Vs. STATE OF U P
|
April 8, 2009 |
|
ABHISHEKH PUSHKAR Vs. STATE OF U P
|
May 6, 2009 |
|
ABID ALI ALIAS PANDIT Vs. STATE OF U P
|
May 11, 2009 |
|
ABODH NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD AT FATEHGARH
|
July 9, 2009 |
|
ACE MEDIA ADVERTISERS PVT LTD Vs. BANK OF BARODA
|
March 26, 2009 |
|
Acharya Shri Anand Kishore Goswami Vs. State of U.P.through Chief Secretary, U.P.Shashan, Secretariat Lucknow and others
|
November 9, 2009 |
|
Acme Asbestos Pipes Ltd., Agra and others Vs. U.P.Jal Nigam Ltd., Lucknow and others
|
October 15, 2009 |
|
ACME TELE POWER LTD Vs. SINTEX INDUSTRIES LIMITED
|
January 9, 2009 |
|
ACURTIE CONTRACTORS AND ENGINEERS Vs. STATE OF U P
|
November 16, 2009 |
|
ADALATI DUBEY Vs. STATE OF U P
|
June 9, 2009 |
|
ADARSH ALIAS KAPTAN Vs. STATE OF U P
|
July 28, 2009 |
|
ADARSH INTER COLLEGE SARAI AKIL Vs. STATE OF U P
|
June 2, 2009 |
|
ADEEL FATIMA Vs. TOWN AREA COMMITTEE KAKORI LUCKNOW
|
May 21, 2009 |
|
ADESH KUMAR Vs. STATE OF U P
|
March 23, 2009 |
|
Adesh Kumar Mishra Vs. Union of India and Others
|
July 24, 2009 |
|
ADESH SETH Vs. REGISTRAR SOCIETIES CHITS AND FUNDS
|
April 10, 2009 |
|
Aditya Bhushan Vs. Sunil Kumar Garg
|
November 5, 2009 |
|
Aditya Narayan Dwivedi Vs. Deputy Director of Consolidation, Lucknow and Others
|
October 9, 2009 |
|
ADNAN AHMAD Vs. SANA ULLAH
|
September 9, 2009 |
|
AEIJAZ AHMAD Vs. UNION OF INDIA
|
November 5, 2009 |
|
AFREEN PARVEEN Vs. STATE OF U P
|
March 4, 2009 |
|
AFZAL ANSARI Vs. STATE OF UTTAR PRADESH
|
January 7, 2009 |
|
AFZAL BEGUM ALIAS AKHTARI Vs. STATE OF U P
|
July 9, 2009 |
|
Ahmad @ Piyare Vs. State of U.P.
|
October 6, 2009 |
|
AIJAZ AHMAD Vs. STATE OF U P
|
April 8, 2009 |
|
AIR FORCE NAVAL HOUSING BOARD Vs. OFFICIAL LIQUIDATOR
|
February 19, 2009 |
|
Air Force Naval Housing Board, New Delhi and Others Vs. State of U.P. and Others
|
September 17, 2009 |
|
AJAI KUMAR DUBEY Vs. FARRUKHABAD DISTRICT CO-OPERATIVE BANK LTD
|
March 19, 2009 |
|
AJAI KUMAR MAURYA Vs. STATE OF U P
|
May 5, 2009 |
|
AJAI KUMAR MISHRA Vs. DISTRICT MAGISTRATE
|
October 12, 2009 |
|
AJAY ALIAS BABLU SINGH Vs. STATE OF U P
|
November 23, 2009 |
|
AJAY ALIAS BHIM SINGH Vs. STATE OF U P
|
May 25, 2009 |
|
AJAY CHAUHAN DISTRICT MAGISTRATE PILIBHIT Vs. STATE
|
July 30, 2009 |
|
Ajay Gupta Vs. State of U.P. and Ors.
|
December 1, 2009 |
|
AJAY KUMAR Vs. STATE OF U P
|
April 1, 2009 |
|
AJAY KUMAR KAUSHAL Vs. STATE OF U P
|
April 22, 2009 |
|
AJAY KUMAR MISHRA Vs. STATE OF U.P.
|
July 30, 2009 |
|
AJAY KUMAR NAIK AND 8 ORS Vs. STATE OF U P
|
May 18, 2009 |
|
AJAY KUMAR PANDEY Vs. STATE OF U P
|
June 15, 2009 |
|
Ajay Kumar Sharma Vs. State of U.P. and others
|
December 10, 2009 |
|
AJAY KUMAR SINGH Vs. STATE OF U P
|
January 12, 2009 |
|
AJAY KUMAR SINGH Vs. STATE OF U P
|
December 21, 2009 |
|
Ajay Kumar Singh Vs. Accounts Officer, Basic Shiksha Parishad, Moradabad
|
June 29, 2009 |
|
AJAY KUMAR SRIVASTAVA Vs. DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITYS
|
March 3, 2009 |
|
AJAY KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 9, 2009 |
|
AJAY KUMAR VERMA Vs. STATE OF U P
|
May 19, 2009 |
|
AJAY PAL Vs. STATE OF U P
|
May 21, 2009 |
|
Ajay Shanker Rai Vs. Managing Director, U.P. Shram Evam Nirman Sangh Ltd. and Ors.
|
December 7, 2009 |
|
AJAY SINGH Vs. STATE OF U P
|
May 18, 2009 |
|
AJAY SINGH Vs. STATE OF U P
|
May 7, 2009 |
|
AJAY VEER SINGH Vs. CHANDRA PAL
|
January 13, 2009 |
|
AJEET BAJPAI Vs. STATE OF U P
|
March 2, 2009 |
|
AJEET GUPTA Vs. STATE OF U P
|
May 15, 2009 |
|
AJEET KUMAR SINGH Vs. STATE OF U P
|
January 13, 2009 |
|
Ajeet Kumar Tandon (Sri) Vs. Satya Prakash Rastogi, Advocate and others
|
October 27, 2009 |
|
AJEET N ANSON Vs. REVD RECHARD E A RODGERS
|
May 12, 2009 |
|
AJIT KUMAR JAIN Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
July 2, 2009 |
|
AJIT SINGH Vs. REGISTRAR OF COMPANIES
|
November 27, 2009 |
|
Ajit Yadav @ Jitendra Yadav Vs. State of U.P.
|
December 18, 2009 |
|
AJMER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 4, 2009 |
|
AJRA BEGUM Vs. STATE OF U P
|
June 15, 2009 |
|
Ajra Khan Vs. State of U.P. and Others
|
July 23, 2009 |
|
AKANSHA STEEL PVT LTD Vs. UNION OF INDIA
|
August 26, 2009 |
|
Akash Vs. State of U.P.
|
November 26, 2009 |
|
AKASH RAI Vs. STATE OF U P
|
March 23, 2009 |
|
AKHILA NAND PANDEY Vs. STATE OF U P
|
April 15, 2009 |
|
Akhilesh @ Ramesh Vs. State of U.P. & Anr.
|
May 18, 2009 |
|
Akhilesh Kumar Dwivedi Vs. State of U.P. and Others
|
July 24, 2009 |
|
AKHILESH KUMAR KARDHAM Vs. ZILA BASIC SIKSHA ADHIKARI J P NAGAR
|
December 3, 2009 |
|
AKHILESH KUMAR MISRA Vs. STATE OF U P
|
April 6, 2009 |
|
Akhilesh Kumar Pandey and Another Vs. State of U.P. and Others
|
September 4, 2009 |
|
AKHILESH KUMAR TIWARI Vs. STATE OF U P
|
April 8, 2009 |
|
Akhtar Ali Vs. Khurshid Fatma
|
December 9, 2009 |
|
AKRAM Vs. STATE OF U P
|
May 20, 2009 |
|
AKRAM ZIA Vs. ADDITIONAL DISTRICT JUDGE E C ACT LKO
|
May 8, 2009 |
|
AKSHAT PRAJAPATI ALIAS AKSHAT RAJ PRAJAPATI Vs. STATE OF U P
|
April 24, 2009 |
|
Akshay Kumar Shukla and another Vs. State of U.P.
|
December 15, 2009 |
|
Aleemuddin and others Vs. State of U.P. and another
|
October 23, 2009 |
|
ALGOO SINGH Vs. IIIRD ADDL DISTRICT JUDGE
|
May 21, 2009 |
|
ALI AKBAR Vs. ZILA BASIC SHIKSHA ADHIKARI KAUSHAMBI
|
April 13, 2009 |
|
Ali Husain Vs. Uttar Pradesh Sahkari Gram Vikash Bank Ltd., Lucknow & Ors.
|
June 30, 2009 |
|
ALI MOHAMMAD HUSSAIN Vs. STATE OF U P
|
September 7, 2009 |
|
ALI MOHD KHAN Vs. COMMITTEE OF MANAGEMENT
|
February 12, 2009 |
|
Ali Zafar Zaidi Vs. Rafiq @ Mitthu and others
|
August 13, 2009 |
|
ALIGARH MUSLIM UNIVERSITY ALIGARH Vs. INDUSTRIAL TRIBUNAL AGRA
|
October 22, 2009 |
|
ALIKESH TRIVEDI Vs. STATE OF U P
|
March 4, 2009 |
|
ALLAH RAKKHA Vs. STATE OF U.P. AND ANOTHER
|
December 9, 2009 |
|
Allahabad Bank Vs. Bipin Behari Lal Srivastava & Ors.
|
October 6, 2009 |
|
ALLAHABAD SAHAKARI MILK BOARD ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
|
May 26, 2009 |
|
ALLAHABAD TRADERS Vs. STATE OF U P
|
November 30, 2009 |
|
ALLAHUDDIN Vs. UNION OF INDIA
|
November 20, 2009 |
|
ALLAUDDIN ALIAS ALADEEN Vs. STATE OF U P
|
May 6, 2009 |
|
ALOK JAITLEY Vs. U P FOREST CORPORATION
|
March 3, 2009 |
|
ALOK KASHYAP Vs. STATE OF U P
|
April 1, 2009 |
|
ALOK KUMAR Vs. STATE OF U P
|
April 22, 2009 |
|
ALOK KUMAR SHARMA Vs. STATE OF U P
|
May 15, 2009 |
|
Alok Kumar Srivastava Vs. State of U.P. and Others
|
July 31, 2009 |
|
ALOK KUMAR TIWARI Vs. STATE OF U P
|
November 12, 2009 |
|
ALOK PRAKASH DUBEY Vs. PURVANCHAL VIDYUT VITRAN NIGAMLTD
|
May 13, 2009 |
|
Alok Singh @ Alok Kumar Vs. State of U.P.
|
November 26, 2009 |
|
AMANULLAH KHAN Vs. STATE OF U P
|
January 23, 2009 |
|
AMAR Vs. STATE OF U.P.
|
October 27, 2009 |
|
AMAR BAHADUR Vs. STATE OF U P
|
May 25, 2009 |
|
Amar Deep Talyan Vs. Joint Director of Education, Region-I, Meerut and Others
|
September 7, 2009 |
|
AMAR NATH Vs. STATE OF U P
|
May 15, 2009 |
|
AMAR NATH SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
April 30, 2009 |
|
Amar Nath Tewari Vs. District Inspector of Schools, Sultanpur and others
|
July 27, 2009 |
|
Amar Nath Tripathi Vs. Government of U.P. and Others
|
August 13, 2009 |
|
AMAR PAL SINGH Vs. MANGING DIRECTOR, U.P. COOPERATIVE RURAL DEVELOPMENT BANK LTD. & OTHERS
|
February 10, 2009 |
|
AMAR SINGH Vs. UNION OF INDIA
|
April 8, 2009 |
|
AMAR SINGH Vs. STATE OF U P
|
August 13, 2009 |
|
Amarnath Vs. Deputy Director of Consolidation, Hardoi & Ors.
|
September 9, 2009 |
|
AMARNATH GUPTA Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
July 31, 2009 |
|
AMARNATH VISHWANATH CHOWK KANPUR Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
April 6, 2009 |
|
AMARNATH YADAV Vs. STATE OF U P
|
October 13, 2009 |
|
AMBER KUMAR JAIN Vs. STATE OF U P
|
July 9, 2009 |
|
AMBER PAPER PRODUCTS AGRA Vs. STATE OF U P
|
March 5, 2009 |
|
AMBIKA PRASAD SHUKLA Vs. DIRECTOR BASIC EDUCATION U P LUCKNOW
|
April 9, 2009 |
|
AMBIKA PRASAD SHUKLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 29, 2009 |
|
AMBIKA PRASAD SINGH Vs. STATE OF U P
|
April 20, 2009 |
|
AMBRISH KUMAR SHUKLA Vs. STATE OF U P
|
April 15, 2009 |
|
Amichand Vs. State of U.P. and Others
|
July 9, 2009 |
|
AMIT KUMAR Vs. UNION OF INDIA
|
April 13, 2009 |
|
AMIT KUMAR Vs. STATE OF U P
|
May 29, 2009 |
|
AMIT KUMAR Vs. STATE OF U P
|
June 1, 2009 |
|
AMIT KUMAR Vs. STATE OF U P
|
May 14, 2009 |
|
Amit Kumar and others Vs. Abdul Hai Kharadwala
|
April 13, 2009 |
|
AMIT KUMAR BHARDWAJ Vs. STATE OF U P
|
April 21, 2009 |
|
AMIT KUMAR PANDEY Vs. STATE OF U P
|
July 3, 2009 |
|
AMIT KUMAR SHARMA Vs. STATE OF U P
|
May 21, 2009 |
|
AMIT KUMAR SHUKLA Vs. STATE OF U P
|
September 7, 2009 |
|
Amit Kumar Singh Vs. Bharat Petroleum Corporation Ltd. and Another
|
August 25, 2009 |
|
Amit Kumar Verma Vs. State of U.P. and others
|
October 19, 2009 |
|
Amit Kumar Verma Vs. State of U.P. and Others
|
August 19, 2009 |
|
AMIT MISRA Vs. STATE OF U P
|
December 4, 2009 |
|
Amit Sharma Vs. State of U.P. and Others
|
May 13, 2009 |
|
AMIT SINGH Vs. STATE OF U P
|
April 6, 2009 |
|
AMIT YADAV Vs. STATE OF U P
|
May 15, 2009 |
|
AMMAR YASIR KHAN Vs. STATE OF U P
|
April 15, 2009 |
|
AMOD PRASAD RAI Vs. STATE OF U P
|
January 7, 2009 |
|
AMRAWATI DEVI Vs. PURVANCHAL VIDYUT VITRAN NIGAM LIMITED
|
January 15, 2009 |
|
AMREESH KUMAR AND TWO ORS Vs. STATE OF U P
|
May 6, 2009 |
|
AMRENDRA PRATAP SINGH Vs. STATE OF U P
|
May 13, 2009 |
|
Amresh Singh and another Vs. State of U.P.
|
October 8, 2009 |
|
AMRITA MISHRA Vs. STATE OF U P
|
October 21, 2009 |
|
Anand Drinks Pvt.Ltd.(M/s) Vs. Civil Judge (S.D.) and another
|
August 31, 2009 |
|
ANAND KUMAR Vs. STATE OF U P
|
May 8, 2009 |
|
ANAND KUMAR Vs. DISTRICT MAGISTRATE MAHARAJGANJ
|
May 5, 2009 |
|
Anand Kumar Mishra Vs. State of U.P. & Anr.
|
September 11, 2009 |
|
ANAND KUMAR SINGH Vs. STATE OF U P
|
June 11, 2009 |
|
ANAND KUMAR SINGH Vs. STATE OF U P
|
January 23, 2009 |
|
Anand Kumar Singh Vs. U.P. State Road Transport Corpn.& Ors.
|
September 1, 2009 |
|
ANAND PRAKASH Vs. SECRETARY, MEDICAL AND HEALTH SERVICES AND ANR
|
November 4, 2009 |
|
ANAND SEN YADAV Vs. STATE OF U P
|
April 23, 2009 |
|
Anand Singh @ Babu Singh Vs. State of U.P.
|
August 8, 2009 |
|
ANAND SINGH ALIAS BABU SINGH Vs. STATE OF U.P.
|
August 18, 2009 |
|
ANANDI Vs. STATE OF U P
|
April 9, 2009 |
|
ANDREW JENNING BROOME Vs. U P COUNCIL FOR CHILD WELFARE LUCKNOW
|
May 22, 2009 |
|
ANEES AHMAD Vs. SHAMSHAD JAHAN ISHRAT MAHBOOB
|
May 15, 2009 |
|
Anees Ahmad Vs. Ramesh Kumar Pandey And Others
|
January 15, 2009 |
|
Aneeta Vs. State of U.P. and Another
|
September 11, 2009 |
|
ANEETA Vs. STATE OF U P AND ANR
|
September 11, 2009 |
|
ANEETA SHARMA Vs. STATE OF U P
|
May 29, 2009 |
|
ANEK PAL SINGH Vs. STATE OF UTTAR PRADESH
|
May 6, 2009 |
|
ANGREJ SINGH Vs. STATE OF U P
|
April 20, 2009 |
|
ANIL Vs. STATE OF U P
|
June 29, 2009 |
|
ANIL Vs. STATE OF U P
|
May 21, 2009 |
|
ANIL Vs. STATE OF U P
|
July 29, 2009 |
|
Anil and others Vs. State of U.P. and another
|
December 11, 2009 |
|
ANIL BALMIKI Vs. STATE OF U P
|
September 7, 2009 |
|
ANIL BARANWAL Vs. STATE OF U P
|
May 29, 2009 |
|
ANIL KUMAR Vs. STATE OF U P
|
June 4, 2009 |
|
ANIL KUMAR Vs. SUCHITA
|
July 2, 2009 |
|
ANIL KUMAR Vs. STATE OF U P
|
April 21, 2009 |
|
ANIL KUMAR Vs. GORAKHPUR KSHETRIYA GRAMIN BANK
|
April 2, 2009 |
|
Anil Kumar Vs. Jaipal Gupta and others
|
August 25, 2009 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
August 25, 2009 |
|
ANIL KUMAR AGARWAL Vs. STATE OF U P
|
April 24, 2009 |
|
ANIL KUMAR ALIAS TINNEY Vs. STATE OF U P
|
May 18, 2009 |
|
ANIL KUMAR GARG Vs. STATE OF U P
|
May 5, 2009 |
|
ANIL KUMAR JAIN Vs. PRAMOD KUMAR GUPTA
|
April 21, 2009 |
|
ANIL KUMAR NIGAM Vs. STATE
|
May 15, 2009 |
|
ANIL KUMAR RAI Vs. STATE OF U.P. AND OTHERS
|
September 3, 2009 |
|
Anil Kumar Sehgal and Others Vs. Anita Vinayak and Others
|
August 19, 2009 |
|
ANIL KUMAR SINGH Vs. STATE OF U P
|
September 11, 2009 |
|
ANIL KUMAR TEWARI Vs. STATE
|
May 26, 2009 |
|
ANIL KUMAR VASHISTH Vs. STATE OF U P
|
October 7, 2009 |
|
ANIL KUMAR YADAV Vs. STATE OF U P
|
May 13, 2009 |
|
ANIL MISHRA Vs. STATE OF UTTAR PRADESH
|
January 23, 2009 |
|
ANIL PAL Vs. SUPERINTENDENT DISTRICT MANDAL GORAKHPUR
|
February 10, 2009 |
|
Anil Service Station, Azamgarh and Another Vs. Union of India and Others
|
July 2, 2009 |
|
ANIRUDH PRAKASH PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 24, 2009 |
|
ANIS ALIAS GENERAL Vs. STATE OF U P
|
May 27, 2009 |
|
ANIS E JOHN Vs. STATE OF U P
|
July 10, 2009 |
|
ANISH ALI Vs. STATE
|
May 8, 2009 |
|
ANITA Vs. ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
June 29, 2009 |
|
ANITA Vs. INDRAWATI
|
August 7, 2009 |
|
ANITA Vs. STATE OF U P
|
January 6, 2009 |
|
ANITA DEVI Vs. STATE OF U P
|
September 9, 2009 |
|
ANITA GAUTAM Vs. STATE OF U P
|
May 6, 2009 |
|
ANITA KUMARI Vs. STATE OF U P
|
May 8, 2009 |
|
Anita Tyagi Vs. State of U.P. and others
|
July 13, 2009 |
|
ANITA YADAV Vs. STATE OF U P
|
November 3, 2009 |
|
ANJALI SWAROOP Vs. NOIDA
|
February 27, 2009 |
|
ANJANA DEVI Vs. STATE OF U P
|
July 8, 2009 |
|
ANJANA SINGH Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 FATEHPUR
|
April 2, 2009 |
|
ANJANI KUMAR MISHRA Vs. STATE OF U P
|
May 28, 2009 |
|
ANJANI KUMAR SRIVASTAVA Vs. STATE OF U P
|
June 5, 2009 |
|
ANJU Vs. STATE OF U P
|
April 21, 2009 |
|
Anju Vs. State of U.P. and Others
|
July 22, 2009 |
|
ANJU ARORA Vs. K L KUMAR
|
May 6, 2009 |
|
ANKIT Vs. STATE OF U P
|
October 15, 2009 |
|
ANNAPURNA DEVI Vs. ADMINISTRATOR GENERAL U P
|
May 28, 2009 |
|
ANOKHEY LAL Vs. STATE OF U P
|
May 30, 2009 |
|
ANOOP KUMAR ALIAS BALRAM Vs. STATE OF U P
|
August 26, 2009 |
|
ANOOP KUMAR DIWEDI Vs. REGISTRAR GENERAL HIGH COURT
|
March 6, 2009 |
|
ANOOP KUMAR DUGGAL Vs. STATE OF U P
|
March 23, 2009 |
|
ANOOP KUMAR MISHRA Vs. STATE OF U P
|
June 2, 2009 |
|
ANOOP KUMAR RATHORE Vs. CHIEF ENGINEER JHANSI ZONE PWD JHANSI
|
January 12, 2009 |
|
ANOOP KUMAR SHAKYA Vs. STATE OF U P
|
April 6, 2009 |
|
ANOOP KUMAR SHUKLA Vs. SECRETARY SECONDARY SANSKRIT EDUCATION BOARD U P LUCKNOW
|
April 2, 2009 |
|
ANOOP KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 18, 2009 |
|
ANOOP TIWARI Vs. STATE OF U P
|
May 15, 2009 |
|
Anshu Agrawal Vs. State of U.P. and Others
|
September 4, 2009 |
|
ANSHU AND ANOTHER Vs. CHANDRA KUMAR AND OTHERS
|
September 9, 2009 |
|
ANTRAM SHARMA Vs. STATE OF U P
|
May 6, 2009 |
|
Anuj Sharma Vs. State of U.P.
|
October 21, 2009 |
|
ANUP SUD Vs. SUDHASHU DAWAR
|
April 13, 2009 |
|
ANUPAM SHARMA Vs. STATE OF U P
|
August 4, 2009 |
|
Anupam Sharma Vs. State Of U.P. & Others.
|
January 1, 2009 |
|
Anupam Sharma (Dr.) (Smt.) Vs. State of U.P. and others
|
October 4, 2009 |
|
ANURAG Vs. JUDGE SMALL CAUSE COURT/CIVIL JUDGE SENIOR DIVISION BIJNOR
|
July 15, 2009 |
|
ANURAG KUSHWAHA Vs. STATE OF U.P. AND ANOTHER
|
November 24, 2009 |
|
ANURAG NIGAM Vs. STATE OF U P
|
May 26, 2009 |
|
ANURAG PRASAD Vs. STATE OF U P
|
April 6, 2009 |
|
Anurag Pratap Singh Vs. State of U. P. and others
|
November 18, 2009 |
|
ANWAR Vs. DISTRICT JUDGE
|
August 3, 2009 |
|
ANWARUNNISA Vs. STATE OF U P
|
April 15, 2009 |
|
APARNA CHAUHAN Vs. STATE OF U P
|
May 22, 2009 |
|
ARCHANA SINGH Vs. STATE OF U P
|
June 29, 2009 |
|
ARDEY Vs. STATE OF U P
|
May 22, 2009 |
|
AREZZOO DEVELOPERS PVT LTD Vs. STATE OF U P
|
December 11, 2009 |
|
ARIF Vs. STATE OF U P
|
April 1, 2009 |
|
ARIF KHAN Vs. STATE OF U P
|
April 24, 2009 |
|
ARJUN Vs. STATE OF U P
|
May 8, 2009 |
|
ARJUN SINGH Vs. STATE OF UP
|
April 24, 2009 |
|
ARMA NIRANJAN Vs. STATE OF U P
|
March 5, 2009 |
|
ARSHAD Vs. STATE OF U P
|
May 1, 2009 |
|
ARUN Vs. STATE OF U P
|
April 17, 2009 |
|
ARUN CHAWLA Vs. STATE OF U P
|
November 6, 2009 |
|
ARUN KUMAR AGARWAL Vs. U P GANGA KISAN SANSTHA
|
December 14, 2009 |
|
Arun Kumar Chaturvedi Vs. State of U.P. and Others
|
September 14, 2009 |
|
Arun Kumar Giri Vs. Director General, C.R.P.F. and others
|
January 22, 2009 |
|
Arun Kumar Mishra Vs. State of U.P.
|
August 12, 2009 |
|
ARUN KUMAR MISRA Vs. STATE OF U P
|
December 4, 2009 |
|
Arun Kumar Misra and others Vs. State of U.P. and others
|
September 4, 2009 |
|
ARUN KUMAR PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
January 15, 2009 |
|
ARUN KUMAR SHUKLA Vs. STATE OF U P
|
May 21, 2009 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 14, 2009 |
|
ARUN KUMAR UPADHAYA Vs. STATE OF U P
|
April 10, 2009 |
|
ARUN KUMAR VERMA Vs. STATE OF U P
|
May 7, 2009 |
|
ARUN MEHENDIRATTA Vs. STATE OF U P
|
April 21, 2009 |
|
ARUN PRAKASH AND ORS Vs. PRAKASH AZAD
|
September 17, 2009 |
|
ARUNACHALAM MUTHU Vs. STATE BANK OF INDIA
|
May 25, 2009 |
|
ARVIND ALIAS DABLOO Vs. STATE OF U P
|
September 14, 2009 |
|
ARVIND KUMAR Vs. STATE OF U P
|
November 20, 2009 |
|
ARVIND KUMAR Vs. UMA SHANKER
|
April 17, 2009 |
|
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
|
April 1, 2009 |
|
ARVIND KUMAR Vs. STATE OF U P
|
February 11, 2009 |
|
ARVIND KUMAR MISHRA Vs. UNION OF INDIA
|
November 20, 2009 |
|
ARVIND KUMAR RAI Vs. STATE OF UTTAR PRADESH
|
July 24, 2009 |
|
ARVIND KUMAR SAXENA Vs. STATE OF U P
|
April 22, 2009 |
|
ARVIND KUMAR SINGH Vs. UNION OF INDIA
|
December 16, 2009 |
|
ARVIND KUMAR YADAV Vs. STATE OF U P
|
May 18, 2009 |
|
Arvind Mishra @ Manager Mishra Vs. State of U.P.
|
November 9, 2009 |
|
Arvind Mohan Badoni Vs. Additional District Judge III, Dehradun and others
|
May 11, 2009 |
|
ARVIND PAL Vs. STATE OF U P
|
May 15, 2009 |
|
ARYAN BUFF MANUFACTURING CO Vs. REGIONAL DIRECTOR ESIC
|
December 17, 2009 |
|
ASAR MOHAMMAD Vs. STATE OF U P
|
July 30, 2009 |
|
ASARFA Vs. DEPUTY DIRECTOR OF COSOLIDATION U P
|
November 23, 2009 |
|
Asarfi Lal Vs. State of U.P. and Others
|
August 13, 2009 |
|
Asha Vs. Bharat Singh and others
|
July 23, 2009 |
|
ASHA DEVI Vs. STATE OF U P
|
November 11, 2009 |
|
ASHA DEVI Vs. STATE OF U P
|
February 2, 2009 |
|
ASHA RAM Vs. STATE
|
May 19, 2009 |
|
ASHA SHARMA Vs. STATE OF UP
|
December 18, 2009 |
|
ASHIF Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
February 27, 2009 |
|
ASHIQ ALI Vs. STATE OF U P
|
July 1, 2009 |
|
ASHIQ HUSSAIN Vs. COMMISSIONER
|
September 8, 2009 |
|
Ashis Kumar and another Vs. Prescribed Authority and another
|
September 3, 2009 |
|
Ashish (Anar Singh) Vs. State of U.P.
|
September 9, 2009 |
|
ASHISH KHADYA BHANDAR Vs. COMMISSIONER OF TRADE TAX
|
November 4, 2009 |
|
ASHISH KUMAR Vs. STATE OF U P
|
January 5, 2009 |
|
ASHISH KUMAR MISHRA ALIAS BABLU Vs. STATE OF U P
|
May 19, 2009 |
|
ASHISH KUMAR PANDEY Vs. STATE OF U.P. AND OTHERS
|
March 6, 2009 |
|
Ashish Sharma Vs. State of U.P. and Others
|
July 31, 2009 |
|
ASHISH SHARMA Vs. STATE OF UTTAR PRADESH
|
July 29, 2009 |
|
ASHOK Vs. STATE OF U P
|
May 1, 2009 |
|
Ashok Chandra Mishra Vs. State of U. P. and Anr.
|
November 24, 2009 |
|
ASHOK CHAUHAN AND ANOTHER Vs. PYARE LAL SHIROMANI
|
November 25, 2009 |
|
ASHOK DHAR DIVEDI Vs. STATE OF U P
|
May 22, 2009 |
|
Ashok Gyan Prakash Sharma Vs. U. P. Electronics Corpn. Ltd. and others
|
November 12, 2009 |
|
Ashok Kashyap Vs. State of U.P. & Ors.
|
October 27, 2009 |
|
ASHOK KUMAR Vs. STATE OF U P
|
July 7, 2009 |
|
ASHOK KUMAR Vs. STATE OF U P
|
May 28, 2009 |
|
ASHOK KUMAR Vs. STATE OF U P
|
May 18, 2009 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 21, 2009 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 7, 2009 |
|
ASHOK KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD CAMP FATEHPUR
|
July 15, 2009 |
|
Ashok Kumar Vs. State of U.P. and another
|
August 28, 2009 |
|
ASHOK KUMAR Vs. UNION OF INDIA & ORS.
|
July 30, 2009 |
|
Ashok Kumar Agarwal Vs. District Magistrate and Others
|
September 4, 2009 |
|
ASHOK KUMAR AGRAWAL Vs. STATE OF U P
|
July 8, 2009 |
|
ASHOK KUMAR AWASTHI Vs. STATE OF U P
|
December 4, 2009 |
|
Ashok Kumar Bajpai & Anr. Vs. 17th Additional District Judge, Kanpur Nagar & Ors.
|
August 24, 2009 |
|
ASHOK KUMAR BHARTI Vs. STATE OF U.P. & OTHERS
|
May 27, 2009 |
|
ASHOK KUMAR DIXIT Vs. STATE OF UP
|
April 8, 2009 |
|
ASHOK KUMAR DIXIT Vs. STATE OF U P
|
April 20, 2009 |
|
ASHOK KUMAR GUPTA Vs. 10TH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
December 14, 2009 |
|
Ashok Kumar Gupta and another Vs. Xth A.D.J., Muzaffarnagar and others
|
December 14, 2009 |
|
ASHOK KUMAR KASHYAP Vs. STATE OF U P
|
May 15, 2009 |
|
Ashok Kumar Kulshrestha Vs. State of U. P. and others
|
December 10, 2009 |
|
ASHOK KUMAR MISHRA Vs. ZILA BASIC SHIKSHA ADHIKARI
|
April 24, 2009 |
|
ASHOK KUMAR PANDEY Vs. STATE OF U P AND ORS
|
August 20, 2009 |
|
ASHOK KUMAR SAXENA Vs. PUNJAB NATIONAL BANK
|
March 17, 2009 |
|
ASHOK KUMAR SECRETARY OM HARE KASTH & LOHA SANSTHAN AND ORS Vs. NARAIN DHARAMSHALA TRUST THRU MANAGER M. SEN CHHBRA AND ORS
|
December 4, 2009 |
|
ASHOK KUMAR SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
ASHOK KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
May 6, 2009 |
|
Ashok Kumar Singh Vs. Commissioner, Varanasi Division and another
|
May 6, 2009 |
|
ASHOK KUMAR SINGH Vs. STATE OF U.P.
|
November 26, 2009 |
|
Ashok Kumar Singh Chauhan Vs. State of U.P. & Anr.
|
August 26, 2009 |
|
Ashok Kumar Srivastava Vs. State of U.P. & Ors.
|
December 21, 2009 |
|
ASHOK KUMAR TIWARI Vs. STATE OF U P
|
May 15, 2009 |
|
ASHOK KUMAR TIWARI Vs. STATE OF U P
|
May 14, 2009 |
|
ASHOK PANDEY Vs. ELECTION COMMISSION OF INDIA
|
April 2, 2009 |
|
Ashok Rao Vs. State of U.P. and others
|
August 19, 2009 |
|
ASHOK SINGH Vs. STATE OF U P
|
June 8, 2009 |
|
ASHRAF Vs. DEPUTY LABOUR COMMISSIONER
|
April 2, 2009 |
|
ASHU Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFAR NAGAR
|
May 29, 2009 |
|
ASHUTOSH BANSAL Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
October 8, 2009 |
|
ASHUTOSH DWIVEDI Vs. UNION OF INDIA
|
January 12, 2009 |
|
ASHUTOSH KUMAR Vs. ANJALI SRIVASTAVA
|
March 5, 2009 |
|
ASHUTOSH KUMAR TRIPATHI Vs. STATE OF U.P.
|
August 12, 2009 |
|
ASHUTOSH TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
August 4, 2009 |
|
ASHWANI GUPTA Vs. STATE OF U P
|
May 27, 2009 |
|
ASHWANI KUMAR DIXIT Vs. STATE OF U P
|
May 26, 2009 |
|
ASHWARYA PAL SINGH Vs. STATE OF U.P.
|
December 4, 2009 |
|
ASLAM Vs. STATE
|
March 31, 2009 |
|
ASLAM ALIAS GAMA Vs. STATE OF U P
|
May 7, 2009 |
|
ASLAM MUSTAFA SIDDIQUI Vs. STATE OF U P
|
November 17, 2009 |
|
Asma Khan Vs. State of U.P.and others
|
November 13, 2009 |
|
ASSISTANT PROJECT ENGINEER Vs. PRESIDING OFFICER LABOUR COURT
|
April 30, 2009 |
|
ASTRON COLLAGE OF EDUCATION Vs. STATE OF U P
|
May 8, 2009 |
|
ATAHAR AHMAD Vs. STATE OF U P
|
April 24, 2009 |
|
ATAR SINGH Vs. STATE OF U P
|
May 27, 2009 |
|
ATIKUR RAHAMAN ALIAS ATIQ KIRANA Vs. UNION OF INDIA
|
July 10, 2009 |
|
ATUL SHARMA Vs. STATE OF U P
|
May 7, 2009 |
|
Audhyonik Utpadan Sahkari Samiti Limited Vs. State of U.P.and others
|
October 28, 2009 |
|
AVADESH KUMAR Vs. STATE OF U P
|
May 22, 2009 |
|
AVADH NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 20, 2009 |
|
Avi Gupta Vs. State of U.P. and another
|
December 15, 2009 |
|
AVINASH KUMAR Vs. STATE OF U P
|
May 26, 2009 |
|
Avinash Srivastava Vs. State of U.P. and others
|
January 29, 2009 |
|
AVNEESH PRAKASH Vs. SUSHIL KUMAR
|
May 15, 2009 |
|
AVNISH KUMAR BHADORIA Vs. STATE OF U P
|
March 27, 2009 |
|
AWADH NARAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 8, 2009 |
|
AWADH TRANSFORMERS PVT LTD Vs. CHAIRMAN, RAILWAY BOARD
|
September 1, 2009 |
|
AWADHESH Vs. RAM PYARI
|
May 25, 2009 |
|
AWADHESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL LUCKNOW BENCH
|
October 26, 2009 |
|
AWADHESH KUMAR AWASTHI Vs. STATE OF U P
|
May 27, 2009 |
|
AWADHESH KUMAR MISRA Vs. STATE OF UTTAR PRADESH
|
May 6, 2009 |
|
AWADHESH KUMAR SINGH Vs. STATE OF U P
|
March 18, 2009 |
|
Awadhesh Narain Singh Vs. State of U.P. and others
|
July 28, 2009 |
|
Awadhesh Pandit & Anr. Vs. State of U.P. & Ors.
|
July 29, 2009 |
|
Awadhesh Prasad Vs. State of U.P. and others
|
September 4, 2009 |
|
AWDHESH KUMAR SINGH Vs. PRINCIPAL
|
May 8, 2009 |
|
Awdhesh Narain Singh (A.N.Singh) Vs. State of U.P. & Ors.
|
July 28, 2009 |
|
AWNISH KUMAR SINGH Vs. STATE OF U P
|
April 21, 2009 |
|
AYODHYA SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
|
March 27, 2009 |
|
AZAD KHAN Vs. AKHTARI BEGUM
|
January 27, 2009 |
|
AZAD TIWARI ALIAS AVNISH TIWARI Vs. STATE OF U P
|
May 8, 2009 |
|
B BALRAM CHANDRA Vs. ABDUL SATTAR
|
April 16, 2009 |
|
B H E L CONTRACT WORKERS UNION Vs. STATE OF U P
|
May 14, 2009 |
|
B H P ENGINEERS PVT LTD Vs. DIRECTOR INDUSTRIES U P FACILITATION COUNCIL
|
May 19, 2009 |
|
B K AGARWAL Vs. STATE OF U P
|
August 21, 2009 |
|
B K ALIAS VIRENDRA Vs. STATE OF U P
|
May 5, 2009 |
|
B K GUPTA Vs. UNION OF INDIA
|
February 2, 2009 |
|
B.P. SHARMA & CO. Vs. BHARAT PETROLEUM CORPN. LTD
|
July 14, 2009 |
|
B.P.Bakshi Vs. Dinesh puri
|
December 23, 2009 |
|
B.P.Sharma & Company Vs. Bharat Petroleum Corporation Ltd. and Another
|
July 14, 2009 |
|
BABA ALIAS NOOTAN GIRI Vs. STATE OF U P
|
April 2, 2009 |
|
BABA GAS SERVICE Vs. STATE OF U P
|
March 18, 2009 |
|
BABBAN CHATURVEDI Vs. STATE OF U P
|
June 12, 2009 |
|
BABBU ALIAS SURENDRA NATH MISHRA Vs. STATE OF U P
|
May 8, 2009 |
|
BABITA GANGWAR Vs. RAM PAL GANGWAR
|
May 14, 2009 |
|
BABITA GUPTA Vs. STATE OF U P
|
May 18, 2009 |
|
BABLOO AWASTHI Vs. STATE OF U P
|
April 22, 2009 |
|
BABLU YADAV Vs. STATE OF U P
|
April 2, 2009 |
|
BABOO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
April 27, 2009 |
|
Babu Vs. State
|
May 22, 2009 |
|
BABU CHAND Vs. STATE OF U P
|
May 14, 2009 |
|
BABU LAL Vs. STATE OF U P
|
May 25, 2009 |
|
BABU LAL Vs. STATE OF U P
|
April 27, 2009 |
|
Babu Lal Vs. Deputy Director of Consolidation, Mahamaya Nagar and Others
|
September 7, 2009 |
|
Babu Ram Vs. Addl. District Judge
|
August 13, 2009 |
|
BABU RAM Vs. MAHENDRA SINGH
|
February 13, 2009 |
|
Babu Ram Singh Vs. State of U.P. and Others
|
September 8, 2009 |
|
BABULAL Vs. STATE OF U P
|
April 9, 2009 |
|
BABULLI Vs. HAMIDUL BIBI
|
April 17, 2009 |
|
BACHAI VERMA Vs. STATE OF U P
|
June 4, 2009 |
|
BACHAN DEV PRASAD Vs. DISTRICT MAGISTRATE AGRA
|
April 15, 2009 |
|
BACHAU VISHWAKARMA Vs. STATE OF U P
|
May 22, 2009 |
|
BACHCHAN PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
|
April 7, 2009 |
|
Bachchu Alias Bachchu Singh Vs. State
|
November 24, 2009 |
|
BACHCHU RAM SINGH Vs. ADDITIONAL COMMISSIONER JUDICIAL ALLAHABAD DIVISION
|
May 6, 2009 |
|
Bachchu Singh Vs. State of U.P. and others
|
December 15, 2009 |
|
Badal Pandey Vs. Additional District Judge and others
|
August 24, 2009 |
|
Badan Singh Vs. Board of Revenue, Allahabad & Ors.
|
September 1, 2009 |
|
Badari and others Vs. State of Uttar Pradesh
|
October 29, 2009 |
|
Badli Ram Sharma Vs. Mangalore Ganesh Bidi Works, Mysore
|
July 17, 2009 |
|
Badri Nath Vs. Satyendra Singh
|
August 6, 2009 |
|
BAGHWAN DEEN Vs. STATE OF U P
|
May 7, 2009 |
|
BAHADUR Vs. STATE OF U P
|
September 10, 2009 |
|
Bahadur Nath and others Vs. State of Uttaranchal
|
April 17, 2009 |
|
BAHAIYYA LAL Vs. STATE OF U P
|
May 19, 2009 |
|
BAHORAN LAL Vs. SIYA RAM NIRMAL B S A HARDOI
|
May 13, 2009 |
|
Bahori lal & Ors. Vs. State of U.P. & Ors.
|
June 18, 2009 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SHIV DULARI
|
November 12, 2009 |
|
BAL BHARTI SHIKSHA SADAN INTER COLLEGE Vs. STATE OF U P
|
June 2, 2009 |
|
BAL KISHAN GUPTA Vs. JUDGE SMALL CAUSE COURTS BIJNOR
|
March 19, 2009 |
|
Bal Kishun & Anr. Vs. State of U.P.& Anr.
|
March 17, 2009 |
|
BAL KRISHNA AGARWAL Vs. STATE OF U P
|
May 27, 2009 |
|
BAL KRSIHNA TIWARI Vs. STATE OF U P
|
June 12, 2009 |
|
BAL RAM SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
BALA KRISHNA NARAYANA Vs. STATE OF U P
|
June 12, 2009 |
|
Balaji Traders Vs. Additional Commissioner Grade-I Trade Tax, Ghaziabad and Others
|
July 24, 2009 |
|
Balbir Singh & Anr. Vs. State of U.P. & Ors.
|
October 5, 2009 |
|
BALEE MOHAMMAD Vs. STATE OF U P
|
May 8, 2009 |
|
BALIHARI YADAV Vs. BASIC SHIKSHAN ADHIKARI
|
April 6, 2009 |
|
BALIRAM SINGH Vs. STATE OF U.P.
|
August 18, 2009 |
|
BALJEET PRATAP SINGH Vs. STATE OF U P
|
March 6, 2009 |
|
Ball Ram and another Vs. Deputy Director of Consolidation, Kheri and others
|
August 27, 2009 |
|
BALRAM ALIAS RAMSAJEEVAN Vs. STATE OF U P
|
May 25, 2009 |
|
BALRAM BALMIKI Vs. STATE OF U P
|
May 8, 2009 |
|
BALRAM SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
BALVEER SINGH Vs. STATE OF U P
|
December 17, 2009 |
|
BALWANT SINGH Vs. STATE OF U P
|
April 29, 2009 |
|
BALWANT SINGH Vs. UNION OF INDIA
|
August 25, 2009 |
|
BANARAS HINDU UNIVERSITY Vs. PRESIDING OFFICER LABOUR COURT
|
January 23, 2009 |
|
BANARASI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
February 20, 2009 |
|
Bank of Baroda Vs. S.K. Kool and Another
|
April 28, 2009 |
|
BANS BAHADUR SINGH Vs. BRIJESH KUMAR SINGH
|
March 31, 2009 |
|
BANSAL MILL STORE STATION ROAD MORADABAD Vs. COMMISSIONER OF TRADE TAX U P AT LUCKNOW
|
April 30, 2009 |
|
BANSHI Vs. STATE OF U P
|
April 21, 2009 |
|
BANSHI LAL Vs. ADDITIONAL SESSION JUDGE F T C 7 SITAPUR
|
May 27, 2009 |
|
BANTI Vs. STATE OF U P
|
April 17, 2009 |
|
BANWARI LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 2, 2009 |
|
BANWARI LAL ASSOCIATION PVT LTD Vs. BASANTI DEVI FAMILY TRUST
|
April 30, 2009 |
|
BANWARI LAL UPADHYAY Vs. STATE OF U P
|
September 18, 2009 |
|
BANWARI SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
BARAMDIN Vs. STATE OF U P
|
February 2, 2009 |
|
BARKHU RAM Vs. STATE OF U.P.
|
December 14, 2009 |
|
Baroda Eastern Uttar Pradesh Gramin Bank and Another Vs. Vijay Laxmi Srivastava and Another
|
July 14, 2009 |
|
BARRAKEY Vs. STATE OF U P
|
June 10, 2009 |
|
BARSATI Vs. STATE OF U P
|
April 24, 2009 |
|
Basant Gaderi Vs. State of U.P.
|
December 9, 2009 |
|
BASANT ISPAT UDYOG PVT LTD Vs. BASANT INDUSTRIES
|
May 29, 2009 |
|
BASANT LAL BANARASI LAL PRIVATE LIMITED Vs. SANTOSH KUMAR GUPTA
|
September 14, 2009 |
|
BASANT LAL DUBEY Vs. STATE OF U P
|
May 15, 2009 |
|
Basant Ram Vs. State of Uttaranchal
|
March 23, 2009 |
|
Basanti Vs. Ramesh Chandra Sharma
|
December 9, 2009 |
|
BASHEER Vs. STATE OF U P
|
April 2, 2009 |
|
BASHIR AHMAD Vs. IFTEKHAR AHAMAD
|
April 7, 2009 |
|
BECHU PRASAD AND ANOTHER Vs. ADDITIONAL COMMISSIONER (ADMN.) DEVI PATAN, MANDAL GONDA AND OTHERS
|
November 11, 2009 |
|
BECHU RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 16, 2009 |
|
BEENA SENGAR Vs. SMT. MAYA CHAUHAN
|
April 21, 2009 |
|
BENGALI PRASAD VERMA Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
|
October 30, 2009 |
|
BENGALIMAL Vs. COLLECTOR AGRA
|
May 5, 2009 |
|
BHADAI Vs. STATE OF U P
|
April 10, 2009 |
|
Bhaganoo Chauhan Vs. Union of India and Others
|
August 21, 2009 |
|
BHAGAT SINGH Vs. STATE OF U P
|
July 7, 2009 |
|
BHAGIRATH Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
August 12, 2009 |
|
BHAGIRATHI Vs. AUTHORIZED OFFICER SECURED CREDITOR PUNJAB NATIONAL BANK KESARGANJ BRANCH DISTRICT MEERUT
|
April 2, 2009 |
|
Bhagmal Vs. State of U.P. &Ors.
|
November 20, 2009 |
|
BHAGMANI Vs. VTH ADDITIONAL DISTRICT JUDGE BALLIA
|
April 22, 2009 |
|
Bhagwan Das and others Vs. State of U.P.
|
December 15, 2009 |
|
Bhagwan Deo Singh and Others Vs. State of U.P. and Others
|
May 26, 2009 |
|
Bhagwan Devi (Smt.) and others Vs. Ved Prakash and others
|
April 24, 2009 |
|
BHAGWAN SWARUP Vs. HAMIDA KHATOON DEAD
|
February 25, 2009 |
|
BHAGWAT ALIAS BHAGAT Vs. STATE OF U P
|
January 12, 2009 |
|
BHAGWAT SWARUP MATHUR Vs. STATE OF U P
|
May 1, 2009 |
|
BHAIYA LAL Vs. SPECIAL SECRETARY DEPT OF EDUCATION
|
March 20, 2009 |
|
BHANU PRATAP Vs. STATE OF U P
|
January 21, 2009 |
|
BHARAT Vs. STATE OF U P
|
November 3, 2009 |
|
BHARAT CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2009 |
|
Bharat Electronics Limited Vs. Labour Court, Agra and Others
|
August 3, 2009 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF U P
|
April 10, 2009 |
|
BHARAT LAL Vs. PUNJAB NATIONAL BANK HOUSING FINANCE LTD
|
August 28, 2009 |
|
Bharat Lal Vs. State of U.P. and Others
|
February 5, 2009 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. AMAR AUTOS
|
January 15, 2009 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES
|
January 27, 2009 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. KUNWAR VISHWANATH CHANDRA
|
February 16, 2009 |
|
Bharat Ram Chaudhary Vs. District Inspector of Schools, Basti and Others
|
August 4, 2009 |
|
BHARAT SINGH Vs. STATE OF U P
|
July 21, 2009 |
|
Bharati Rai Vs. State of U.P. and Others
|
July 16, 2009 |
|
BHARATIYA CONTENOR NIGAM LTD Vs. PRINCIPAL OFFICER ASSESSMENT OFFICER KANPUR
|
May 12, 2009 |
|
Bhaskar Mishra Vs. Union of India and Another
|
July 3, 2009 |
|
BHASKER SINGH Vs. STATE OF U P
|
February 9, 2009 |
|
BHIKHA Vs. STATE OF U P
|
May 7, 2009 |
|
Bhirgu Ji-Rice, Dal and Oil Mills, Jamaniastation, Ghazipur Vs. Commissioner of Trade Tax, U.P. Lucknow
|
August 11, 2009 |
|
BHODU ALIAS DILIP PANDIT Vs. STATE OF U P
|
May 19, 2009 |
|
BHOLA Vs. STATE OF U P
|
April 21, 2009 |
|
BHOLA RAM Vs. ADDITIONAL COLLECTOR PROTOCOL AGRA
|
May 27, 2009 |
|
Bholey Shiv Mandir Samiti Vs. Addl. Dist. & Sess. Judge and another
|
August 6, 2009 |
|
Bhonu Singh and Others Vs. Ram Briksha Singh and Others
|
September 14, 2009 |
|
BHOOP SINGH Vs. STATE OF U P
|
March 2, 2009 |
|
BHOORA Vs. STATE OF U P
|
February 17, 2009 |
|
BHOORE Vs. ADDITIONAL COMMISSIONER JUDICIAL MORADABAD DIVISION MORADABAD
|
May 12, 2009 |
|
Bhopal Singh @ Brij Behari Vs. State
|
June 4, 2009 |
|
BHRIGU NATH PANDEY Vs. STATE OF UTTAR PRADESH
|
February 2, 2009 |
|
BHUDEO SHARMA Vs. STATE OF U P
|
April 2, 2009 |
|
Bhupendra Chauhan Vs. State of U.P.
|
November 30, 2009 |
|
BHUPENDRA NATH TRIPATHI Vs. STATE OF U P
|
January 6, 2009 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
January 21, 2009 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
Bhupram Vs. M.A. Akhtar and Others
|
August 25, 2009 |
|
Bhuwan Singh Rawat Vs. ICICI Lombard Pvt. Motor General Insurer
|
May 1, 2009 |
|
BIDHA AND ANR Vs. ADDITIONAL COLLECTOR (VITYA) MATHURA AND ORS
|
October 29, 2009 |
|
Bidhey Vs. State of U.P
|
November 24, 2009 |
|
BIJNESH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
July 24, 2009 |
|
BIMLA PRASAD TIWARI Vs. STATE OF U P
|
April 23, 2009 |
|
BINDRA RATHORE Vs. STATE OF U P
|
April 8, 2009 |
|
BINDU SHUKLA Vs. ARVIND DUBEY
|
October 6, 2009 |
|
BIPIN BECHARI LAL SRIVASTAVA & ORS. Vs. ALLAHABAD BANK
|
October 6, 2009 |
|
Birbal Yadav Vs. State of U.P. & Ors.
|
May 19, 2009 |
|
Birendra Kumar Verma Vs. State of U.P. and Others
|
January 23, 2009 |
|
BIRENDRA SHUKLA Vs. STATE OF U P
|
April 24, 2009 |
|
Birval and others Vs. State of U.P. and others
|
December 8, 2009 |
|
BITAULI Vs. STATE OF U P
|
May 5, 2009 |
|
BITTAN Vs. STATE OF U P
|
May 8, 2009 |
|
BITU PANDEY ALIAS ASHISH KUMAR Vs. STATE OF U P
|
May 8, 2009 |
|
Braham Dutt Tyagi Vs. State of U.P.
|
June 30, 2009 |
|
BRAHM DEV SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
BRAHMA CHARAN PANDEY Vs. STATE OF U P
|
May 13, 2009 |
|
BRAHMA PRASAD Vs. STATE OF U P
|
April 21, 2009 |
|
BRAHMA SINGH Vs. STATE OF U P
|
April 20, 2009 |
|
BRAHMA SINGH Vs. STATE OF U P
|
February 19, 2009 |
|
Brahma Singh Vs. District Inspector of Schools, Saharanpur and Others
|
July 28, 2009 |
|
BRAHMANAND Vs. STATE OF U P
|
April 1, 2009 |
|
BRAHMAPAL SINGH Vs. STATE OF U P
|
December 16, 2009 |
|
BRAHMPAL Vs. STATE OF U P
|
May 22, 2009 |
|
Braj Bhushan Sharma Vs. State of U.P. & Ors.
|
August 10, 2009 |
|
BRAJ MOHAN SHUKLA ALIAS BRIJ MOHAN SHUKLA Vs. BHANU PRATAP SINGH I G OF POLICE
|
May 29, 2009 |
|
Brajesh Kumar Sharma Vs. Vishnu Narain Shukla
|
October 28, 2009 |
|
BRAMH DEO LAL Vs. DIVISIONAL GENERAL MANAGER EASTERN ZONE UPSRTC VARANASI
|
April 30, 2009 |
|
BRAMH SINGH Vs. STATE OF U P
|
November 25, 2009 |
|
BRAMHA PAL SINGH Vs. STATE OF U.P.
|
November 12, 2009 |
|
BRIG M A KHAN Vs. UNION OF INDIA
|
November 30, 2009 |
|
BRIJ BHAN SINGH Vs. STATE OF U P
|
December 17, 2009 |
|
BRIJ BHUSHAN ALIAS BIRJU Vs. STATE OF U P
|
March 18, 2009 |
|
BRIJ BHUSHAN BAKSHI Vs. STATE OF U P
|
January 14, 2009 |
|
Brij Bhushan Rai Vs. Devendra Nath Verma
|
August 18, 2009 |
|
BRIJ KISHORE ALIAS PANDEY Vs. STATE OF U P
|
April 16, 2009 |
|
BRIJ LAL Vs. STATE OF U.P. AND OTHERS
|
December 8, 2009 |
|
BRIJ MOHAN Vs. STATE OF U P
|
April 6, 2009 |
|
BRIJ MOHAN Vs. STATE OF U P
|
May 14, 2009 |
|
BRIJ NANDAN DEEN DAYAL INTER COLLEGE Vs. STATE OF U P
|
May 25, 2009 |
|
BRIJ RAJ MISHRA Vs. STATE OF U P
|
April 27, 2009 |
|
BRIJ RAJ SINGH Vs. STATE OF U P
|
April 8, 2009 |
|
Brijbhan Singh and Others Vs. State of U.P. and Others
|
December 1, 2009 |
|
BRIJENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE MAHOBA
|
April 24, 2009 |
|
BRIJENDRA NATH PANDEY Vs. MAJOR UPENDRA NATH PANDEY
|
September 18, 2009 |
|
BRIJESH Vs. STATE OF U P
|
April 22, 2009 |
|
BRIJESH Vs. STATE OF U P
|
March 20, 2009 |
|
BRIJESH ALIAS KALLU Vs. STATE OF U P
|
June 10, 2009 |
|
BRIJESH KUMAR Vs. DISTRICT JUDGE AZAMGARH
|
September 2, 2009 |
|
Brijesh Kumar Vs. State of U.P.
|
September 2, 2009 |
|
Brijesh Kumar Gupta Vs. State of U.P. and others
|
November 11, 2009 |
|
BRIJESH KUMAR SHARMA Vs. STATE OF U P
|
May 15, 2009 |
|
BRIJESH KUMAR YADAV ALIAS GUDDU Vs. STATE OF U P
|
June 1, 2009 |
|
BUDDH RAM Vs. STATE OF U P
|
May 7, 2009 |
|
Buddhi Prakash Vs. State of U.P. and others
|
November 17, 2009 |
|
BUDDHI PRAKASH Vs. STATE OF UTTAR PRADESH AND ORS.
|
October 14, 2009 |
|
BUDDHI SAGAR YADAV Vs. STATE OF U.P. AND OTHERS
|
May 13, 2009 |
|
Budh Nath and another Vs. Bachchi Ram @ Vidyasagar (since deceased), through L.R.
|
April 23, 2009 |
|
BUDHI PRAKASH SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
Budhraji Vs. State
|
October 24, 2009 |
|
BUNDU KHAN Vs. STATE OF U.P.
|
August 11, 2009 |
|
Bundu Khan and Another Vs. State of U.P. and Another
|
November 8, 2009 |
|
C/M LOK BHARTI INTER COLLEGE Vs. STATE OF U.P.
|
October 30, 2009 |
|
CALCUTTA EXPRESS TRANSPORT CO Vs. COMMISSIONER OF TRADE TAX
|
December 9, 2009 |
|
CATHERINE TIWARI Vs. STATE OF U P
|
May 7, 2009 |
|
CENTRAL BANK OF INDIA Vs. DINESH KUMAR AGARWAL
|
February 24, 2009 |
|
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA
|
September 10, 2009 |
|
Century Textile and Industries Limited Vs. Assistant Labour Commissioner/Conciliation Officer, Kurnaun Region and another
|
May 14, 2009 |
|
Ch. Dhruv Ram Lodhi @ Dhruv Ram Chaudhary Vs. Election Commission of India and others
|
November 3, 2009 |
|
CHABHAL SANYUKTA KRISHI SAHKARI SAMITI Vs. STATE OF U P
|
May 26, 2009 |
|
Chairman and Managing Director, Allahabad Bank and Others Vs. Suresh Chandra Sharma and Another
|
July 15, 2009 |
|
CHAMAN LAL Vs. UNION OF INDIA
|
March 23, 2009 |
|
CHAMELI DEVI Vs. STATE OF U P
|
January 21, 2009 |
|
CHAMMAN Vs. STATE OF U P
|
May 27, 2009 |
|
CHAMPA DAVI Vs. PYARE MOHAN AGRAHAREE
|
April 22, 2009 |
|
CHAND BABU Vs. STATE OF U P
|
May 13, 2009 |
|
CHANDA DEVI Vs. STATE OF U P
|
April 27, 2009 |
|
CHANDAN KOSTA Vs. STATE OF U P
|
June 30, 2009 |
|
CHANDAN RAI GARG Vs. PRESCRIBED AUTHORITY
|
December 18, 2009 |
|
CHANDAN SHARMA Vs. STATE OF U P
|
May 5, 2009 |
|
CHANDAN SINGH Vs. STATE OF U P
|
August 25, 2009 |
|
Chandan Singh Vs. State of Uttarakhand
|
May 21, 2009 |
|
CHANDRA BHAN Vs. STATE OF U P
|
May 7, 2009 |
|
CHANDRA BHAN SINGH Vs. STATE OF U P
|
June 1, 2009 |
|
CHANDRA BHUSAN DWIVEDI Vs. UNION OF INDIA
|
April 10, 2009 |
|
Chandra Bhushan Pandey Vs. Rajya Krishi Utpadan Mandi Parishad, Lucknow and Or.
|
December 24, 2009 |
|
CHANDRA DUTT DWIVEDI Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
April 7, 2009 |
|
CHANDRA KALA Vs. STATE OF U P
|
April 30, 2009 |
|
CHANDRA KANT SINGH Vs. SECRETARY MADHYAMIC SHIKSHA PARISHAD U P
|
January 13, 2009 |
|
CHANDRA KIRAN Vs. STATE OF U P
|
April 8, 2009 |
|
CHANDRA PAL YADAV Vs. STATE OF UTTAR PRADESH
|
March 24, 2009 |
|
CHANDRA PRAKASH ARORA Vs. STATE OF U P
|
March 17, 2009 |
|
CHANDRA PRAKASH MISRA Vs. UNION OF INDIA THR MINISTRY SECY RURAL DEVELOPMENT
|
April 1, 2009 |
|
CHANDRA SINGH DHAMA Vs. STATE OF U.P.
|
December 5, 2009 |
|
CHANDRAJEET RAM Vs. STATE OF U.P.
|
August 11, 2009 |
|
CHANDRAPAL Vs. STATE OF U P
|
February 12, 2009 |
|
Chandrapal Vs. Gopal Das and another
|
December 22, 2009 |
|
CHANDRAWATI Vs. STATE OF U.P.
|
September 17, 2009 |
|
Chandrawati Gupta @ Sanehlata Vs. Union of India and others
|
October 7, 2009 |
|
Chandrika Prasad and Others Vs. Settlement Officer, Consolidation, Jaunpur and Others
|
August 27, 2009 |
|
CHANDRU SINGH Vs. D.D.C., BIJNOR AND OTHERS
|
August 10, 2009 |
|
CHANGUDI Vs. SECRETARY VILLAGE DEVELOPMENT STATE OF U P
|
May 5, 2009 |
|
Charan Jeet Singh @ Nikka Vs. State of U.P.
|
September 16, 2009 |
|
Charan Singh Vs. State of U.P. and Others
|
June 12, 2009 |
|
Charan Singh and others Vs. State of U.P.
|
December 14, 2009 |
|
CHATAR SINGH AND ANTOHER Vs. STATE OF U P
|
April 20, 2009 |
|
CHAUHAN INT BHATTHA UDYOG Vs. STATE OF U P
|
May 5, 2009 |
|
CHET RAM Vs. STATE OF U P
|
July 10, 2009 |
|
CHET RAM GANGWAR Vs. STATE OF U P
|
July 3, 2009 |
|
CHHABI LAL Vs. RAJVEER SINGH
|
April 24, 2009 |
|
Chhatrapati Sahuji Maharaj Medical University, U.P., Lucknow Vs. Raj Kumar Gupta & Ors.
|
September 14, 2009 |
|
Chhavinath and Others Vs. Deputy Director of Consolidation, Varanasi and Others
|
May 7, 2009 |
|
Chheda Singh Vs. State of U.P.
|
December 11, 2009 |
|
Chhedalal Sharma Vs. Joint Director of Education Region-I, Meerut and Others
|
January 22, 2009 |
|
Chhedi Lal Vs. Collector, Varanasi and Another
|
July 30, 2009 |
|
Chhedi Lal Vs. Kedar Nath
|
April 15, 2009 |
|
CHHEDI LAL Vs. MANIRUDDIN
|
August 28, 2009 |
|
CHHEDI LAL GUPTA Vs. STATE OF U P
|
April 7, 2009 |
|
CHHOTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
|
March 16, 2009 |
|
CHHOTAKA Vs. STATE OF U P
|
June 9, 2009 |
|
CHHOTAKKEY Vs. STATE OF U P
|
April 2, 2009 |
|
CHHOTE LAL Vs. REGIONAL MANAGER BANK OF BARODA
|
February 9, 2009 |
|
Chhote Lal Mali @ Girdhari Mali & Ors. Vs. State of U.P. & Anr.
|
February 26, 2009 |
|
Chhotey and others Vs. State of U.P.
|
October 6, 2009 |
|
Chhotey Lal Vs. State of U.P. and another
|
September 17, 2009 |
|
Chhotti Vs. State of U. P. and others
|
November 18, 2009 |
|
Chhunnu @ Avinash and another Vs. State of U.P.
|
December 15, 2009 |
|
Chief Engineer, Irrigation Department, Lucknow and Others Vs. Shivshan Karmishra and Others
|
February 2, 2009 |
|
CHINTAMANI Vs. STATE
|
April 1, 2009 |
|
Chitra Agarwal Vs. Nagar Nigam, Bareilly Thru Mukhya Nagar Adhikari and others
|
November 12, 2009 |
|
Chotey Lal Vs. Kamal Kishore
|
November 11, 2009 |
|
CHOTEY LAL Vs. STATE OF U P
|
March 20, 2009 |
|
CHUNNA Vs. STATE OF U P
|
April 2, 2009 |
|
Chunna Lal and another Vs. Addl.District Judge, Kaushambi and others
|
April 20, 2009 |
|
CHURCH CITY JUNIOR HIGH SCHOOL SHIKSHA SAMITI Vs. STATE OF U P
|
May 26, 2009 |
|
CIT Vs. PURSOTTAM SA
|
August 28, 2009 |
|
CIT Vs. R.M.L. MEHROTRA
|
September 2, 2009 |
|
CIT Vs. RAJEEV STEEL CORP
|
November 3, 2009 |
|
CIT AND ANR Vs. AMRIT BANASPATI CO LTD
|
September 2, 2009 |
|
CITI HOTEL Vs. COMMISSOINER LUCKNOW DIVN
|
April 6, 2009 |
|
City Montessori School (Regd.) Vs. Union of India and Others
|
May 29, 2009 |
|
CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE AT ALLAHABAD AND Vs. STATE OF U P
|
May 27, 2009 |
|
Co-operative Cane Development Union and Anr. Vs. Jagmohan Lal Verma
|
October 15, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AMITDEEP MOTORS
|
November 24, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VENUS AUTO (P) LTD
|
July 27, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. U P STATE YARN CO LTD
|
August 13, 2009 |
|
COMMISSIONER OF CUS & CENTRAL EXCISE Vs. D S M SUGAR MILLS LTD
|
November 25, 2009 |
|
COMMISSIONER OF CUSTOMS Vs. ANISUR RAHMAN
|
August 21, 2009 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SUNTECH GLASS PVT LTD
|
August 24, 2009 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. L H SUGAR FACTORIES LTD
|
September 1, 2009 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BAJAJ CARPETS INDUSTRIES LTD
|
October 5, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. VANDANA VERMA
|
October 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. LUCKNOW PUBLIC EDUCATIONAL SOCIETY
|
January 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MOHD. FAROOQ
|
September 3, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. SUNITA RANI AGGARWAL
|
July 13, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MENTHA & ALLIED PRODUCTS
|
November 17, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI CO. LTD.
|
September 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KISAN CO-OPERATIVE SUGAR FACTORY LTD.
|
December 3, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH RICE MILLS
|
July 20, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH GUPTA
|
October 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. PRADEEP BANKER
|
September 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. S.K. GUPTA & CO.
|
September 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMPUTERS LTD.
|
November 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CHEMICALS
|
September 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. DWARIKA INDUSTRIAL DEVELOPMENT AND
|
July 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA GOPAL KAPOOR & SONS
|
July 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. JEEVANDEEP APARTMENTS (P) LTD.
|
July 7, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SIR SHADI LAL ENTERPRISES LTD.
|
November 26, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. S.K. GUPTA
|
September 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. BINDAL INDUSTRIES LTD.
|
April 24, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD.
|
July 21, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. RAJJAB CARPETS
|
August 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN BOOK COMPANY
|
December 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA DEEPAK KUMAR
|
July 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SANJIV MISRA
|
November 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. NARAIN AUTOMOBILES
|
November 5, 2009 |
|
Commissioner of Income Tax, Lucknow Vs. Pradeshiya Industrial & Investment Corporation of U.P. Ltd., Lucknow
|
July 31, 2009 |
|
Commissioner of Income Tax, Varanasi and Anr. Vs. Banaras Hotel Ltd., Varanasi
|
October 28, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. GONDA TRANSPORT AND FORWARDING CO.
|
August 27, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. SURENDRA KUMAR GUPTA
|
July 27, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPN. OF U P LTD
|
September 8, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. BRIHDARANYAK MANDAL
|
July 20, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. JAIN COLONIZERS P. LTD
|
September 2, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. ASHOK IRON AND STEEL ROLLING MILLS
|
October 26, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. LEATHER TRENDS (P) LTD
|
April 30, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. MASCOT (INDIA) TOOLS AND FORGINGS (P) LTD
|
July 16, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. IQBAL HUSSAIN
|
July 10, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. GULAM MOHAMMAD
|
August 19, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJA PAL AUTOMOBILES
|
June 30, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. ARUN KUMAR AGRAWAL
|
August 27, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. KAILASH AUTO FINANCE LTD
|
May 14, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. J.K. SYNTHETICS LTD
|
July 9, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. AMRIT BANASPATI CO. LTD
|
July 14, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. BHARAT STEEL ROLLING MILLS
|
April 20, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. KISAN SAHKARI CHINI MILLS LTD
|
May 13, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. PRABHU DAYAL
|
July 16, 2009 |
|
Commissioner of Income-Tax-I, Lucknow Vs. Krishi Utpadan Mandi. Samiti, Purva, Unnao Income-tax
|
December 2, 2009 |
|
COMMISSIONER OF TRADE TAX Vs. JAI SHREE TYRES AND RUBBER PRODUCTS
|
November 4, 2009 |
|
COMMISSIONER OF TRADE TAX U P Vs. S S ADVANCE GASES AND CONSULTANTS LTD
|
January 13, 2009 |
|
Commissioner of Trade Tax, U.P. Vs. Mishra Tea Blading and Packing Industries, Chowk Azamgarh
|
May 22, 2009 |
|
Commissioner of Trade Tax, U.P.,Lucknow Vs. Mittal Trading Company, Galla Vyapari, Jalaun
|
August 20, 2009 |
|
Commissioner of Trade Tax, U.P.,Lucknow Vs. Ashok Kumar Gupta, Moradabad & etc.
|
July 23, 2009 |
|
COMMISSIONER OF WEALTH-TAX Vs. CHANDAN
|
July 22, 2009 |
|
COMMISSIONER SALES TAX Vs. RAJ KUMAR SHRAVAN KUMAR OIL AND RICE MILLS
|
May 25, 2009 |
|
COMMISSIONER SALES TAX Vs. HINDALCO CANTEEN
|
May 19, 2009 |
|
COMMISSIONER SALES TAX Vs. BAROLIA TEA TRADING CO
|
April 17, 2009 |
|
COMMISSIONER TRADE TAX Vs. CARBON INDIA
|
April 17, 2009 |
|
COMMISSIONER TRADE TAX Vs. RAM INDUSTRIES
|
April 17, 2009 |
|
COMMISSIONER TRADE TAX Vs. NIL GIRI CEMENT LIMITED
|
April 17, 2009 |
|
COMMISSIONER TRADE TAX Vs. INDUSTRIAL CABLES INDIA LTD
|
April 17, 2009 |
|
COMMISSIONER TRADE TAX Vs. CHANDRAWATI POLYMERSE P LTD
|
May 14, 2009 |
|
COMMISSIONER TRADE TAX Vs. HAR GOVIND DAS AND SONS
|
September 1, 2009 |
|
COMMISSIONER TRADE TAX Vs. NISHAT FRAGRANCES
|
September 8, 2009 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. TITANORE COMPONENT LIMITED
|
April 23, 2009 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. S/S RIX INDIA GRAMMODYOG SANSTHAN
|
March 20, 2009 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. KANHAIYA LAL OM PRAKASH
|
February 26, 2009 |
|
COMMISSIONER, TRADE TAX Vs. ASSOCIATED DISTRIBUTORS LTD.
|
October 27, 2009 |
|
COMMISSIONER, TRADE TAX Vs. VARANASI BOTTLING COMPANY PVT. LTD.
|
December 1, 2009 |
|
COMMISSIONER, TRADE TAX Vs. MAJESTIC FARM HOUSE (P) LTD.
|
July 16, 2009 |
|
COMMISSIONER, TRADE TAX Vs. SARSADI LAL ENTERPRISES LTD.
|
January 30, 2009 |
|
COMMISSIONER, TRADE TAX Vs. MAHINDRA AND MAHINDRA
|
September 11, 2009 |
|
COMMITEE OF MANAGEMENT WAQF DARGH HAZRAT QUTUB SHER NO 271 Vs. STATE OF U P
|
December 23, 2009 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
April 20, 2009 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
April 30, 2009 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
January 9, 2009 |
|
Committee of Management Vs. State of Uttar Pradesh and others
|
April 10, 2009 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U.P.
|
September 18, 2009 |
|
COMMITTEE OF MANAGEMENT BABA HARNARAYAN DAS VIDYALAYA BAMBHIYAPUR BILLORE DISTRICT KANPUR NAGAR Vs. STATE OF U P
|
April 27, 2009 |
|
COMMITTEE OF MANAGEMENT BAGHPUR INTER COLLEGE BAGHPUR DISTRICT KANPUR DEHAT Vs. STATE OF U P
|
May 18, 2009 |
|
COMMITTEE OF MANAGEMENT BHUMIDHAR INTER COLLEGE Vs. STATE OF U P
|
July 22, 2009 |
|
COMMITTEE OF MANAGEMENT DAU DAYAL MAHILA PG COLLEGEL FIROZABAD USHA DEVI AND 24 ORS Vs. STATE OF U P
|
July 16, 2009 |
|
COMMITTEE OF MANAGEMENT DHARMA SAMAJ INTER COLLEGE ALIGARH Vs. STATE OF U P
|
May 28, 2009 |
|
COMMITTEE OF MANAGEMENT EDUCATIONAL SOCIETY SHRI TULA RAM UCHTTAR MADHYAMIK VIDYALAYA MALPURA AGRA Vs. STATE OF U P
|
February 5, 2009 |
|
COMMITTEE OF MANAGEMENT GAJRAULA SINGH SABHA Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS
|
November 9, 2009 |
|
Committee of Management Hafiz Mohammad Ibrahim Inter College, Dist. Bijnor Vs. State of U.P. and Others
|
November 13, 2009 |
|
COMMITTEE OF MANAGEMENT HARIJAN PRIMARY PATHSHALA BANZARIA BAZAR DEORIA Vs. STATE OF U P
|
May 14, 2009 |
|
Committee of Management J.V. Jain Degree College, Saharan-Pur Through Its Manager And Another Vs. State of U.P. Through Principal Secretary (Higher Education) U.P. Govt., Lucknow, U.P. and others
|
November 27, 2009 |
|
COMMITTEE OF MANAGEMENT JAN SAMAJ VIDYA PEETH INTER COLLEGE DIGAMBARPUR DISTRICT FAIZABAD Vs. JOINT DIRECTOR EDUCATION FAIZABAD
|
May 21, 2009 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P
|
July 7, 2009 |
|
COMMITTEE OF MANAGEMENT K S INTER COLLEGE MAHRARA Vs. STATE OF U P
|
July 27, 2009 |
|
COMMITTEE OF MANAGEMENT KHALSA INTER COLLEGE NOORPUR DISTRICT BIJNOR Vs. STATE OF U P
|
July 2, 2009 |
|
COMMITTEE OF MANAGEMENT LATE SHRI JITAWAR SINGH SENGAR MADHYAMIK VIDHYALAYA HARVANSHPUR DISTRICT AURAIYA Vs. STATE OF U P
|
May 12, 2009 |
|
COMMITTEE OF MANAGEMENT MAHAVIR SINGH INTER COLLEGE GHAZIABAD Vs. UNION OF INDIA
|
August 31, 2009 |
|
COMMITTEE OF MANAGEMENT MOHINI B MANWANI GIRLS DEGREE COLLEGE Vs. STATE OF U P
|
January 16, 2009 |
|
COMMITTEE OF MANAGEMENT NEHRU VIDHYAPEETH INTER COLLEGE RAWATIPUR DISTRICT-GHAZIPUR Vs. STATE OF U P
|
May 26, 2009 |
|
COMMITTEE OF MANAGEMENT OF KRISHAK SEVASAMITI GHAZIPUR Vs. STATE OF U P
|
January 12, 2009 |
|
COMMITTEE OF MANAGEMENT OF PANDIT RAM DEV MISHRA INTERMEDIATE COLLEGE KHAPTIHA ALLAHABAD Vs. STATE OF U P
|
May 8, 2009 |
|
Committee of Management of Shir Mahauru Purva Madhyamik Vidyalaya, Aligarh and Others Vs. State of U.P. and Others
|
September 1, 2009 |
|
COMMITTEE OF MANAGEMENT OF SHRI NARAIN PANDEY VIDYALAYA CHAUBEPUR KANPUR DEHAT Vs. DISTRICT BASIC EDUCATION OFFICER KANPUR DEHAT
|
April 10, 2009 |
|
COMMITTEE OF MANAGEMENT OF SOCIETY AND THE INSTITUTION OF PT ATMA RAM INTER COLLEGE KEONTRA AURAIYA Vs. STATE OF U P
|
February 2, 2009 |
|
COMMITTEE OF MANAGEMENT RAM PYARIARYA KANYA COLLEGE MORADABAD Vs. KAMLESH SAXENA
|
February 18, 2009 |
|
COMMITTEE OF MANAGEMENT RASHTREEY UCHHATAR MADHYAMIK VIDYALAY Vs. RAM BABU DWIVEDI
|
December 21, 2009 |
|
COMMITTEE OF MANAGEMENT SANT KABIR KAMAL PURWA MADHYAMIK VIDYALAL SANT KABIR NAGAR Vs. STATE OF UP
|
November 20, 2009 |
|
COMMITTEE OF MANAGEMENT SHITLA DEVI BALIKA VIDYALAYA JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
December 1, 2009 |
|
COMMITTEE OF MANAGEMENT SHREE ANAR DEVI KHANDELWAL MAHILA POLYTECHNIC MATHURA Vs. STATE OF U P
|
July 3, 2009 |
|
COMMITTEE OF MANAGEMENT SHRI BHAGWAN SHIV MA-HAVIDYALAYA UMEDPUR ETAH ITS SECRETARY Vs. STATE OF U P
|
March 30, 2009 |
|
COMMITTEE OF MANAGEMENT SHRI KANHAIYA LAL BABU RAM VIDYAPEETH JUNIOR HIGH SCHOOL KANPUR DEHAT Vs. STATE OF U P
|
February 19, 2009 |
|
COMMITTEE OF MANAGEMENT SRI SHANKAR SHIKSHA PRASAR SAMITI DHAKPURA ETAWAH Vs. STATE OF U P
|
March 3, 2009 |
|
COMMITTEE OF MANAGEMENT SRI THAKUR MALKHAN SINGH INTER COLLEGE
ALIGARH Vs. STATE OF U P
|
May 29, 2009 |
|
COMMITTEE OF MANAGEMENT SRI VIDYANAND JUNIOR HIGH SCHOOL TEERGARAN Vs. STATE OF U P
|
May 8, 2009 |
|
COMMITTEE OF MANAGEMENT SUNAHARI LAL BAL MUKUND INTER COLLEGE Vs. REGIONAL EDUCATION COMMITTEE MEERUT REGION
|
August 4, 2009 |
|
COMMITTEE OF MANAGEMENT VIDYARTHI UCHCHTAR MADHYAMIK VIDYLAYA JAGDISHPUR BARDHIHA KUSHI NAGAR Vs. STATE OF U P
|
May 19, 2009 |
|
Committee of Management Waqf Dargah Hazrat Qutub Sher No. 271 and Another Vs. State of U.P. and Others
|
December 23, 2009 |
|
COMMITTEE OF MANAGEMENT YAGYA MANDAL SANSKRIT PATHSHALA SHIV MANDIR SIRKONI DISTRICT JAUNPUR Vs. STATE OF U P
|
May 27, 2009 |
|
Committee of Management, Adarsh Krishak Junior High School, Mau Aima, Allahabad Vs. State of U.P. and Others
|
August 12, 2009 |
|
Committee of Management, Adarsh Shiksha Samiti, Karchana, Allahabad and Another Vs. State of U.P. and Others
|
August 26, 2009 |
|
Committee of Management, Aley Ahmad Girls Inter College, Amroha J.P.Nagar and Another Vs. State of U.P. and Others
|
October 28, 2009 |
|
Committee of Management, Babaram Sahai Shiksha Samiti, Ballia and Others Vs. Assistant Registrar, Firms, Societies and Chits, Azamgarh and Others
|
September 11, 2009 |
|
Committee of Management, Cooperative Cane Development Scoiety, Seohara, District Bijnore and another Vs. State of U.P. and others
|
April 21, 2009 |
|
COMMITTEE OF MANAGEMENT, D.P.S. INTER COLLEGE, KAKWAN KANPUR NAGAR THROUGH ITS MANAGER AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 6, 2009 |
|
Committee of Management, Ganga Devi Vaghel Vidyalaya, Goatpur, Mainpuri, through its Manager, Sunder Singh Vaghel Vs. State of U. P. and others
|
December 17, 2009 |
|
Committee of Management, Janta Uchchatar Madhyamik Vidyalaya, Vijaipur, Kushinagar Vs. State of U.P. and Others
|
August 21, 2009 |
|
Committee of Management, Jawahar Inter College Amargarh, Bulandshahr Through its Manager and another Vs. State of U.P. and others
|
December 1, 2009 |
|
Committee of Management, Lok Bharti Inter College, Ghazipur and another Vs. State of U. P. and others
|
October 30, 2009 |
|
Committee of Management, National Inter College, Bhogaon Vs. State of U.P. and Others
|
July 24, 2009 |
|
Committee of Management, Ramjhari Degree College, Jaunpur Vs. State of U.P. and Others
|
September 2, 2009 |
|
COMMITTEE OF MANAGEMENT, S.B. INTER COLLEGE, AZAMGARH AND ANOTHER Vs. JOINT DIRECTOR OF EDUCATION, AZAMGARH AND OTHERS
|
August 20, 2009 |
|
COMMITTEE OF MANAGEMENT, SHITALA DEVI BALIKA VIDYALAYA JUNIOR Vs. STATE OF U.P.
|
December 1, 2009 |
|
Committee of Management, Shyam Sunder Ganga Bridge Mission, Prayag, Allahabad and another Vs. State of U. P. and others
|
September 14, 2009 |
|
Committee of Management, Sri Mad Brahmanand Inter College, Aligarh and Another Vs. State of U.P. and Others
|
July 24, 2009 |
|
Committee of Management, ST.Anthony's Convent Girls Inter College, Distt.Allahabad and Another Vs. State of U.P. and Others
|
October 21, 2009 |
|
COMMITTEE OF MANAGEMENT, SWAMI LILA SHAH ADARSH SINDHI INTER COLLEGE, AGAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
October 29, 2009 |
|
Committee of Management, Swami Ram Narayan Acharya Shiksha Sansthan, Ballia and another Vs. Assistant Registrar, Firms, Societies and Chits and another
|
January 5, 2009 |
|
Committee of Management, Waqf Dargah Ahmad Shah Gulab Shah, Bijnor and Another Vs. State of U.P. and Others
|
December 14, 2009 |
|
COMMITTEE OF MANAGEMNT MAHATMA GANDHI POST GRADUATE COLLAGE Vs. AJAY KUMAR SRIVASTAVA
|
April 17, 2009 |
|
COMMITTEE OF MANAGMENT B S T VIDYALAYA Vs. STATE OF U P
|
September 3, 2009 |
|
COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI Vs. BACHCHALAL
|
February 26, 2009 |
|
Const.703 Keshav Nath Rai Vs. State of U.P.and Another
|
February 2, 2009 |
|
Constable 3461 Baliram Singh Vs. State of U. P. and others
|
August 18, 2009 |
|
CONSTABLE 88 C P LAL BABU SHUKLA & ORS Vs. STATE OF UTTAR PRADESH & ORS
|
April 8, 2009 |
|
Constable Hari Lal Vs. State of U. P. and others
|
October 21, 2009 |
|
CTS INDUSTRIES LTD Vs. IRCON INTERNATIONAL LTD
|
April 27, 2009 |
|
Custodian, Shree Sitaram Sugar Company Ltd., Baitalpur, Deoria Vs. State of U.P. and Others
|
May 22, 2009 |
|
D A V PUBLIC SCHOOL Vs. PRESCRIBED AUTHORITY MINIMUM VAGIS ACT ASST LABOUR COMMISSINER
|
January 13, 2009 |
|
D FREEZO INDIA PVT LTD Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATIONLTD
|
July 28, 2009 |
|
D.B.F. BRICKS FIELD Vs. STATE OF U.P. AND ORS.
|
October 5, 2009 |
|
D.N.S. ADVOCATE Vs. STATE OF U.P.
|
June 30, 2009 |
|
D.S.M. SUGAR Vs. COMMISSIONER (APPEALS) OF CENTRAL EXCISE
|
August 18, 2009 |
|
Daddan Mishra Vs. State of U.P. and Others
|
November 20, 2009 |
|
DALIP KUMAR SARASWAT AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
April 8, 2009 |
|
Dalvir Singh Vs. State of U.P. and Another
|
October 22, 2009 |
|
Dalvir Singh Yadav and others Vs. Additional District Judge, Etawah and others
|
December 5, 2009 |
|
Daminder Singh Batra Vs. State of U.P. and others
|
December 2, 2009 |
|
DAMODAR Vs. STATE OF U P
|
September 7, 2009 |
|
Dani Ram (Since Deceased) Through Lrs. Vs. Jamuna Das (Since Deceased) Through Lrs.
|
October 9, 2009 |
|
Darmiyan Singh Vs. Union of India
|
February 12, 2009 |
|
DARSHAN SINGH Vs. COMMANDING OFFICER TRG BN THE SIKH LIGHT INFANTRY REGIMENTAL CENTRE FATEHGARH
|
May 18, 2009 |
|
DASMESH COMMUNICATION Vs. BHARAT SANCHAR NIGAM LIMITED
|
November 18, 2009 |
|
DAUD Vs. STATE OF U P
|
May 22, 2009 |
|
DAUJI RAM Vs. STATE OF U P
|
April 7, 2009 |
|
DAYA RAM Vs. STATE OF U P
|
May 29, 2009 |
|
Daya Ram and others Vs. State of U.P.
|
August 11, 2009 |
|
DAYA RAM BUDHRANI Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE ANTI DACOITY JHANSI
|
May 22, 2009 |
|
Daya Ram Budhrani Vs. Additional District Judge/Special Judge (Anti Dacoity), Jhansi & Ors.
|
January 1, 2009 |
|
DAYA RAM TYAGI Vs. STATE OF U P
|
November 20, 2009 |
|
DAYA SHANKAR Vs. STATE OF U P
|
August 24, 2009 |
|
DAYA SHANKAR LAL SRIVASTAVA Vs. STATE OF U P
|
May 6, 2009 |
|
Daya Shanker @ Pankaj Kumar Vs. State of U.P. and another
|
November 4, 2009 |
|
DAYA SHANKER UPADHYAY Vs. STATE OF U P
|
May 5, 2009 |
|
DAYANAND HANSMUKHI DEVI GIRLS INTER COLLEGE KANPUR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS ALLAHABAD
|
February 26, 2009 |
|
Dayanand Swaroop Vs. State of U.P. and another
|
June 30, 2009 |
|
DAYARAM KATIYAR Vs. DISTRICT MAGISTRATE, KANPUR DEHAT AND OTHERS
|
February 13, 2009 |
|
Dayaram Tyagi and Others Vs. State of U.P. and Others
|
November 20, 2009 |
|
DEEN BANDHU KAUSHIK Vs. STATE OF U P
|
May 12, 2009 |
|
DEENA Vs. STATE OF U P
|
April 21, 2009 |
|
Deenanath Singh Vs. Shiv Prasad Dubey
|
November 4, 2009 |
|
DEEP CHANDRA VERMA Vs. STATE OF U P
|
May 22, 2009 |
|
Deep Kamal Savita (Minor) Vs. State of U. P. and others
|
August 28, 2009 |
|
DEEP NARAIN MISRA Vs. DIRECTOR OF EDUCATION MADHYAMIK U P CAMP OFFICE
|
May 6, 2009 |
|
DEEPAK Vs. STATE OF U P
|
July 31, 2009 |
|
DEEPAK AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX RANGE-I ALLAHABAD
|
February 27, 2009 |
|
Deepak Bhatiya and others Vs. State of U. P. and others
|
September 17, 2009 |
|
DEEPAK KUMAR Vs. STATE OF U P
|
April 22, 2009 |
|
Deepak Kumar Mehrotra Vs. Dy. General Manager, S.B.I., Zonal Office, Varanasi and Others
|
June 29, 2009 |
|
DEEPAK KUMAR MISHRA Vs. STATE OF U P
|
April 6, 2009 |
|
DEEPAK SHARMA Vs. STATE OF U P
|
February 27, 2009 |
|
DEEPAK SHARMA Vs. STATE OF U P
|
April 28, 2009 |
|
Defence Firearms Dealer, Rampur and Another Vs. State of U.P. and Others
|
May 13, 2009 |
|
DELHI AUTO AND GENERAL FINANCE P LTD Vs. STATE OF U P
|
January 6, 2009 |
|
DENA BANK REGIONAL OFFICE LUCKNOW Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL KANPUR
|
January 23, 2009 |
|
DEO DATT SHARMA Vs. STATE OF U P
|
October 8, 2009 |
|
DEO NANDAN SINGH Vs. STATE OF U P
|
March 4, 2009 |
|
Deo Narain Vs. State
|
November 18, 2009 |
|
DEOKALI Vs. KRISHNA MURARI
|
September 2, 2009 |
|
DEOKI NANDAN Vs. STATE OF U P
|
April 1, 2009 |
|
DEOKI NANDAN KHANDELWAL Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 22, 2009 |
|
DEOKI NANDAN TIWARI Vs. STATE OF U P
|
May 8, 2009 |
|
Deoraj Singh Vs. State of U.P.
|
January 7, 2009 |
|
DEOTA SAHAI TIWARI Vs. STATE OF U P
|
May 15, 2009 |
|
Deputy Project Manager, U.P., U.P. Rajya Setu Nigam Ltd. Mauranipur, Jhansi Vs. Commissioner, Trade Tax, Lucknow and another
|
December 10, 2009 |
|
DESH BANDHU GUPTA Vs. STATE OF U P
|
April 21, 2009 |
|
Desh Raj Udyog Vs. Income Tax Officer, Ward-1(2), Ghaziabad
|
August 25, 2009 |
|
DEV SUMAN DUBEY Vs. STATE OF U P
|
April 16, 2009 |
|
DEVASHISH GAUR Vs. STATE OF U P
|
February 19, 2009 |
|
DEVENDRA KUMAR PANDEY Vs. STATE OF U P
|
June 12, 2009 |
|
DEVENDRA NATH PANDEY Vs. STATE OF U P
|
April 28, 2009 |
|
Devendra Prakash Shukla Vs. Judicial Magistrate, Unnao and others
|
September 15, 2009 |
|
Devendra Singh Vs. IIIrd Addl District Judge, Oraiat Jalaun and Others
|
August 3, 2009 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
May 14, 2009 |
|
DEVENDRA SINGH YADAV Vs. STATE OF U P
|
May 13, 2009 |
|
DEVI PRASAD Vs. DISTRICT MAGISTRATE CHAIRMAN DISTRICT EDUCATION LEVEL COMM
|
May 22, 2009 |
|
Devi Prasad Vishwakarma Vs. State of U.P. and others
|
February 3, 2009 |
|
DEVI SAHAI SACHAN Vs. STATE OF U P
|
April 20, 2009 |
|
DEVI SARAN TIWARI Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
May 12, 2009 |
|
DEVI SARAN VERMA Vs. GAURI SHANKER MISHRA
|
January 13, 2009 |
|
DEVI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
November 17, 2009 |
|
DEVINDER SINGH Vs. STATE OF U P
|
January 12, 2009 |
|
DEVRAJ SINGH Vs. STATE OF U P
|
April 1, 2009 |
|
DHADICHI CHANDRA SRIVASTAVA Vs. STATE OF U P
|
May 21, 2009 |
|
DHAM SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
|
DHAMA GOND Vs. STATE OF U.P.
|
September 1, 2009 |
|
DHAMALU ALIAS MOHD SHARIF Vs. STATE OF U P
|
May 28, 2009 |
|
Dhampur Sugar Mills (L) Dhampur, Bijnor Vs. Union of India and Others
|
August 27, 2009 |
|
Dhampur Sugar Mills Ltd. and another Vs. Rajeev Sinha
|
December 4, 2009 |
|
Dhan Singh Vs. State of U.P.
|
October 24, 2009 |
|
DHANAI Vs. STATE OF U.P.
|
September 9, 2009 |
|
Dhananjay Singh Vs. State of U.P. and Another
|
August 26, 2009 |
|
DHANESHWAR PATHAK Vs. D I O S
|
April 8, 2009 |
|
DHANI RAM Vs. STATE OF U P
|
May 13, 2009 |
|
DHANPAL SINGH Vs. STATE OF U P
|
April 22, 2009 |
|
Dhanpal Singh and Another Vs. State of U.P. and Others
|
July 15, 2009 |
|
DHANRAJ Vs. STATE OF U P
|
April 7, 2009 |
|
DHANUSHDHARI MISHRA Vs. STATE OF U P
|
February 17, 2009 |
|
DHARAM PAL SATYAPAL LIMITED Vs. DINESH ENAMELLEO WIRE INDUSTRIES P LTD
|
November 17, 2009 |
|
DHARAM PAL SINGH Vs. STATE OF U P
|
September 10, 2009 |
|
Dharam Pal Singh Vs. State of U.P. and Others
|
August 21, 2009 |
|
DHARAM PAL SINGH TYAGI Vs. STATE OF U P
|
January 5, 2009 |
|
DHARAM PAL SINGHI Vs. DEPUTY DIRECTOR CONSOLIDATION
|
December 4, 2009 |
|
Dharam Raj Vs. State of U. P. and others
|
July 15, 2009 |
|
DHARAM SINGH Vs. STATE OF U P
|
May 19, 2009 |
|
Dharamraj alias Dharmu Yadav Vs. District Judge, Ambedkar Nagar & Ors.
|
February 10, 2009 |
|
DHARM NARAYAN Vs. STATE OF U P
|
May 27, 2009 |
|
Dharma Devi Vs. State of U.P. and Others
|
October 12, 2009 |
|
DHARMDAS Vs. BABU LAL SHARMA
|
November 17, 2009 |
|
DHARMENDRA Vs. STATE OF U P
|
May 21, 2009 |
|
DHARMENDRA Vs. STATE OF U P
|
April 22, 2009 |
|
DHARMENDRA KUMAR Vs. STATE OF U P
|
May 26, 2009 |
|
DHARMENDRA KUMAR Vs. STATE OF U P
|
May 12, 2009 |
|
DHARMENDRA KUMAR JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE
|
April 27, 2009 |
|
DHARMENDRA KUMAR JAIN AND OTHERS Vs. VIIITH ADDITIONAL DISTRICT JUDGE AGRA AND ANOTHER
|
April 15, 2009 |
|
DHARMENDRA KUMAR SHARMA ALIAS BHOLA Vs. STATE OF U P
|
July 29, 2009 |
|
DHARMENDRA PRATAP SINGH Vs. STATE OF U P
|
April 6, 2009 |
|
DHARMENDRA SINGH Vs. BOARD OF REVENUE
|
March 30, 2009 |
|
DHARMVEER Vs. STATE OF U.P. AND OTHERS
|
April 7, 2009 |
|
DHARMVEER SINGH Vs. GENERAL MANAGER NEW INDIA INSURANCE COMPANY LTD
|
January 15, 2009 |
|
DHAUKAL SINGH Vs. STATE OF U P
|
March 23, 2009 |
|
DHEERAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 9, 2009 |
|
DHEERAJ KUMAR DIXIT Vs. PUBLIC SERVICE COMMISSION
|
May 25, 2009 |
|
DHIRAJ SINGH Vs. SRIPAL SINGH
|
October 8, 2009 |
|
DHIRENDRA NATH DUBEY Vs. STATE OF U P
|
October 13, 2009 |
|
DHIRESHWAR CHATURVEDI Vs. CHIEF SECRETARY GOVT OF U P
|
December 15, 2009 |
|
DHOOM SINGH Vs. DEPUTY DIRECTOR OF CONSOLDIATION GHAZIABAD
|
November 24, 2009 |
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DHOOPA DEVI Vs. ZILA BASIC SHIKSHA ADHIKARI KANPUR NAGAR
|
May 12, 2009 |
|
DHRAM DEO ARYA Vs. RAVI PRATAP VERMA JOINT DIRECTOR OF EDU VARANASI
|
May 29, 2009 |
|
DHRATRASHTRA SINDHU Vs. STATE OF U.P.
|
November 11, 2009 |
|
Dhruv Chaudhari Vs. State of U.P.
|
December 23, 2009 |
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DHRUV NARAIN SHUKLA Vs. STATE OF U.P. THROUGH SECRETARY, MADHYAMIK EDUCATION, U.P., LUCKNOW
|
December 23, 2009 |
|
DHRUV NARAIN SHUKLA Vs. STATE OF U P
|
April 27, 2009 |
|
DHRUV NARAIN SINGH Vs. STATE OF U P
|
June 11, 2009 |
|
DHRUV NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION MAHRAJGANJ/ADM FANDR MAHARAJGANJ AND
|
March 2, 2009 |
|
Dhyan Chandra Srivastava Vs. State of U.P. & Ors.
|
October 9, 2009 |
|
DILEEP KUMAR VERMA Vs. STATE OF U P
|
May 13, 2009 |
|
DILIP KUMAR RAI Vs. SUPERINTENDING ENGINEER DRAINAGE MANDAL BALLIA
|
April 27, 2009 |
|
DILSHAD Vs. STATE OF U P
|
July 3, 2009 |
|
Dina Nath Vs. State of U.P. and Others
|
September 8, 2009 |
|
DINANATH Vs. STATE OF U.P.
|
October 12, 2009 |
|
DINESH Vs. STATE OF U P
|
February 13, 2009 |
|
DINESH BABU Vs. STATE OF U P
|
August 27, 2009 |
|
Dinesh Chandra Saxena Vs. Jagdish Ratan Gupta and another
|
December 17, 2009 |
|
Dinesh Kumar Vs. State of U.P. and Others
|
August 24, 2009 |
|
DINESH KUMAR MISHRA Vs. M A C T
|
May 26, 2009 |
|
DINESH KUMAR PANEY Vs. DISTRICT JUDGE
|
October 7, 2009 |
|
DINESH KUMAR SAHU Vs. STATE OF U P
|
May 5, 2009 |
|
DINESH KUMAR SHARMA Vs. CHAIRMAN VIDUR GRAMIN BANK BIJNORE
|
March 2, 2009 |
|
DINESH KUMAR SINGH Vs. STATE OF U.P.
|
July 28, 2009 |
|
DINESH NIGAM Vs. STATE OF U P
|
June 5, 2009 |
|
DINESH PAL SINGH Vs. STATE OF U P
|
April 27, 2009 |
|
DINESH TIWARI Vs. STATE OF U P
|
May 27, 2009 |
|
DINESH TRIPATHI Vs. STATE OF U P
|
May 29, 2009 |
|
DIPAK KUMAR PANDEY Vs. STATE OF U P
|
April 7, 2009 |
|
DIRECTOR STATE CMLAVIATION U P Vs. MOHD RIZWAN KHAN
|
February 17, 2009 |
|
DISTRICT ADMINISTRATIVE COMMITTEE BAREILLY Vs. JASPAL SINGH
|
May 7, 2009 |
|
District Co-operative Bank Ltd. Vs. Inder Deo Ram & Ors.
|
April 24, 2009 |
|
DISTRICT INSPECTOR OF SCHOOLS Vs. PRADUMN KUMAR GAUR
|
September 2, 2009 |
|
District Inspector of Schools, Varanasi Vs. Pradumn Kumar Gaur
|
September 4, 2009 |
|
Divisional Longging Manager, U.P.Forest Corporation, Renukot Vs. Commissioner, Commercial Tax, U.P.Lucknow
|
November 17, 2009 |
|
Doctors Xray and Pathology Institute (P) Ltd.and Others Vs. Director of Investigation, Kanpur and Others
|
August 26, 2009 |
|
DOD RAJ Vs. COMMISSIONER BAREILLY DIVISION
|
December 3, 2009 |
|
DODDAN MISHRA Vs. STATE OF U P
|
November 20, 2009 |
|
DONI Vs. DEPUTY DIRECTOR OF CONSOLIDATION PADRAUNA DEORIA
|
March 17, 2009 |
|
DOODH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
August 7, 2009 |
|
DR Vs. STATE OF U P
|
January 19, 2009 |
|
DR RAVINDRA NATH THAKUR S/O DR UMA KANT THAKUR Vs. STATE OF U P THRU PRIN SECY MEDICAL EDUCATION AND
|
December 8, 2009 |
|
DR. ALIK KUMAR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
July 31, 2009 |
|
DR. PYARE LAL MISHRA Vs. SRI BARE MAHADEVJI MAHRAJ
|
October 14, 2009 |
|
DR. SIYA RAM JAISWAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 11, 2009 |
|
Dronacharya Bajpayee Vs. State of U.P. and others
|
October 14, 2009 |
|
Drs Logistics Pvt.Ltd. Vs. The Commissioner of Commercial Tax, U.P. Lucknow
|
November 9, 2009 |
|
DUHETA KUSHWAHA Vs. STATE OF U P
|
April 8, 2009 |
|
DULA RAM CHAUDHARI Vs. THE MANAGING DIRECTOR, U.P. CO-OPERATIVE SPINNING MILLS FEDERATION LTD. AND OTHERS
|
March 31, 2009 |
|
DULAI Vs. STATE OF U P
|
July 31, 2009 |
|
DULARI DEVI Vs. UMA SHANKER
|
March 6, 2009 |
|
Dularwa & Ors. Vs. Dy. Director of Consolidation, Fatehpur & Ors.
|
August 25, 2009 |
|
DURGA PANDEY Vs. STATE OF U P
|
April 16, 2009 |
|
DURGA PRASAD ALIAS BANWARI SINGH Vs. STATE OF U P
|
May 26, 2009 |
|
DURGESH SINGH Vs. STATE OF U P
|
May 18, 2009 |
|
Durjan Lal and others Vs. State of U.P.
|
November 11, 2009 |
|
Dushyant Raj and Others Vs. State of U.P. and Others
|
May 13, 2009 |
|
DWARIKA Vs. STATE OF U.P.
|
December 10, 2009 |
|
Dwarika & Ors. Vs. Dau (Dead) through LRs. Kashi & Ors.
|
February 12, 2009 |
|
DWIJENDRA NATH ROY Vs. UNION OF INDIA
|
February 26, 2009 |
|
EICHER LIMITED Vs. COMMISSIONER COMMERCIAL TAX DEPTT U P LUCKNOW
|
April 9, 2009 |
|
EKTA FLAVOURS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2009 |
|
EMA INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
|
September 16, 2009 |
|
EWING CHRISTIAN COLLEGE SOCIETY Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
May 12, 2009 |
|
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION ORAI JALAUN Vs. MONA TRACTORS PROPRIETOR
|
March 19, 2009 |
|
Executive Officer, Nagar Palikaparishad, Pihani, Hardoi and others Vs. Shri Rajesh Kumar Shukla and others
|
December 1, 2009 |
|
FAHIM AHMAD Vs. STATE OF U P
|
March 5, 2009 |
|
FAIJINA SIDDIQUI Vs. STATE OF U P
|
March 30, 2009 |
|
FAISAL TIMBERS Vs. UP NIDESHAK PRASHASHAN/VIPADAN RAJYA KRISHI UTPADAN MANDI PARISHAD MORADABAD
|
May 13, 2009 |
|
FARHAT HUSSAIN SIDDIQUI Vs. STATE OF U P
|
August 18, 2009 |
|
Farhat Jahan Vs. State of U.P. and Ors.
|
September 7, 2009 |
|
FARID Vs. STATE OF U.P.
|
November 7, 2009 |
|
FAROOQ AHMAD Vs. STATE OF U P
|
May 27, 2009 |
|
FAROOQ BEG Vs. STATE OF U P
|
May 7, 2009 |
|
Feeder Balancing Dairy and another Vs. Labour Court, Varanasi and others
|
January 20, 2009 |
|
FERAN YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
FIROZ Vs. STATE OF U P
|
September 10, 2009 |
|
FIROZ AHMAD Vs. STATE OF U P
|
April 6, 2009 |
|
FOOD CORPORATION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
May 27, 2009 |
|
FOOD CORPORATION OF INDIA Vs. ASHOK KUMAR
|
May 19, 2009 |
|
Furqan Ali and Ors. Vs. State of U.P. and Ors.
|
November 5, 2009 |
|
FYJAUDDIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY CAMP AT BADAUN AND OTHERS
|
May 12, 2009 |
|
G.R.Agnihotri and Another Vs. Dakshinanchal Vidyut Vitran Nigam Ltd. and Others
|
November 12, 2009 |
|
GAFFAR Vs. STATE OF U P
|
September 11, 2009 |
|
GAGAN SRIVASTAVA Vs. UNION OF INDIA
|
February 27, 2009 |
|
GAIDALAL Vs. STATE OF U P
|
October 13, 2009 |
|
Gainda Lal Vs. State of U.P.
|
October 13, 2009 |
|
Gajadhar Singh Vs. State of U.P. and others
|
September 17, 2009 |
|
GAJENDRA SINGH Vs. SMT. RATNA KEWALRAMANI
|
September 16, 2009 |
|
Gajendra Singh Vs. State of U.P.
|
December 23, 2009 |
|
Gajraj Singh Vs. State of U.P.
|
August 18, 2009 |
|
GANDHI INSTITUTION OF PERFECT TECHING STUDIES G I P T S Vs. STATE OF U P
|
April 15, 2009 |
|
Ganesh Datt Singh and Others Vs. State of U.P. and Others
|
July 3, 2009 |
|
GANESH PRAKASH Vs. STATE OF U P
|
April 10, 2009 |
|
Ganesh Prakash and Others Vs. State of U.P. and Others
|
August 11, 2009 |
|
GANESH PRASAD Vs. STATE OF U P
|
May 27, 2009 |
|
GANESH PRASAD DALAL DHARMSHALA Vs. KAILASH NATH GUPTA
|
July 3, 2009 |
|
GANESH YADAV Vs. STATE OF U P
|
March 31, 2009 |
|
Ganeshi Bai and Others Vs. Surendra Kumar Jain
|
December 23, 2009 |
|
GANESHY PRASAD Vs. STATE OF U P
|
April 29, 2009 |
|
GANGA DAYAL Vs. DDC
|
May 22, 2009 |
|
GANGA MAHASABHA Vs. UNION OF INDIA
|
May 29, 2009 |
|
GANGA PRASAD Vs. STATE OF U P
|
May 26, 2009 |
|
GANGA RAM Vs. STATE OF U P
|
May 25, 2009 |
|
GANGA RAM Vs. STATE OF U P
|
May 13, 2009 |
|
GANGA RAM Vs. STATE OF U P
|
April 9, 2009 |
|
GANGA RAM Vs. STATE OF U.P.
|
November 17, 2009 |
|
Ganga Ram and others Vs. State of U.P. and others
|
July 1, 2009 |
|
Ganga Sahai Vs. State of U.P.
|
July 29, 2009 |
|
GANGA SARAN SAINI Vs. DROPDI DEVI
|
May 19, 2009 |
|
GANGA SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
GANGA SINGH Vs. STATE OF U P
|
May 7, 2009 |
|
Ganges Club Ltd., Kanpur Vs. State of U.P. and Ors.
|
November 24, 2009 |
|
GANGOTRI DEVI GAUTAM Vs. STATE OF U P
|
March 16, 2009 |
|
GANGULY N C Vs. BANK OF BARODA
|
October 15, 2009 |
|
GARMENT AND HOSIERY UDYOG KARAMCHARI UNION Vs. STATE OF U P
|
May 13, 2009 |
|
GASTEL INDIA LTD Vs. STATE OF U P
|
April 21, 2009 |
|
GAURAV AGARWAL Vs. STATE OF U P
|
July 1, 2009 |
|
GAURAV TRADING CO. Vs. DY. COMMISSIONER (ASSESSMENT)-II AND ANR.
|
November 10, 2009 |
|
GAURAV TRIPATHI Vs. STATE OF U P
|
April 10, 2009 |
|
GAURAV TRIPATHI Vs. STATE OF U P
|
December 11, 2009 |
|
Gaurav Tyagi Vs. State of U.P. and Others
|
September 1, 2009 |
|
GAURI SHANKAR Vs. STATE OF U P
|
April 9, 2009 |
|
GAURI SHANKAR PANDEY Vs. STATE OF U P
|
May 26, 2009 |
|
GAURI SHANKER TEWARI Vs. BOARD OF REVENUE U P LUCKNOW
|
February 3, 2009 |
|
GAYA PRASAD Vs. GANGA DEVI
|
May 12, 2009 |
|
GAYA PRASAD Vs. STATE OF U P
|
May 8, 2009 |
|
GAYA PRASAD JAISWAL Vs. STATE OF UTTAR PRADESH
|
May 22, 2009 |
|
GAYA PRASAD KUSHWAHA Vs. STATE
|
December 3, 2009 |
|
GAYASUDDIN Vs. STATE OF U P
|
March 25, 2009 |
|
GAYASUDDIN Vs. STATE OF U P
|
April 21, 2009 |
|
GAYATRI DEVI Vs. STATE OF U P
|
March 20, 2009 |
|
GEETA DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR
|
February 17, 2009 |
|
GEETA DEVI Vs. STATE OF U P
|
May 28, 2009 |
|
Geeta Devi Vs. State of U.P. and Others
|
April 20, 2009 |
|
GEETA TYAGI Vs. CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION CBSE
|
May 29, 2009 |
|
GEETANJALI PANDEY Vs. STATE OF U P
|
June 12, 2009 |
|
Genda Lal @ Gaya Vs. Ram Gopal (DEAD) and others
|
November 25, 2009 |
|
GENERAL DE CONFITERIA INDIA LTD. Vs. STATE OF U.P. AND ORS.
|
November 10, 2009 |
|
GENERAL MANAGER KANPUR JAL SANSTHAN KANPUR Vs. ANJU MISHRA
|
April 1, 2009 |
|
GENERAL MAZDOOR SABHA Vs. EXON LABORATORIES PVT LTD
|
July 8, 2009 |
|
GHAN SHYAM Vs. STATE OF U P
|
April 13, 2009 |
|
GHANA RAM Vs. STATE OF U P
|
April 27, 2009 |
|
GHANSHAYAM Vs. STATE OF U P
|
April 9, 2009 |
|
Ghanshyam Vs. District Magistrate, Jaunpur and another
|
August 13, 2009 |
|
Ghanshyam Kala Vs. State
|
May 6, 2009 |
|
Ghanshyam Pandey Vs. District Inspector of Schools, Deoria and others
|
November 12, 2009 |
|
GHANSHYAM RAI Vs. STATE OF U.P.
|
November 17, 2009 |
|
GHANSHYAM SINGH PURI AND ANR Vs. DISTRICT JUDGE AND ANR
|
November 10, 2009 |
|
GHASIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR, CAMP ETAWAH AND OTHERS
|
August 26, 2009 |
|
Ghirrau and others Vs. State of U.P. and another
|
November 17, 2009 |
|
GHISIYAVAN Vs. STATE OF U P
|
May 29, 2009 |
|
GIRDHARI LAL PANDEY Vs. STATE OF U P
|
May 6, 2009 |
|
GIRIDAWAL ALIAS KAUSHALENDRA SHUKLA Vs. STATE OF U P
|
April 2, 2009 |
|
GIRISH CHANDRA SINGHAL Vs. VIDUR GRAMIN BANK BIJNOR
|
January 23, 2009 |
|
GIRISH DHODHI Vs. STATE OF U P
|
March 6, 2009 |
|
GIRISH GOEL ALIAS POORAN Vs. RADHA RAMAN SINHA
|
July 7, 2009 |
|
GIRISH RAI Vs. SENANAK/COMMANDANT 24 BATTALION PAC MEERUT
|
March 17, 2009 |
|
GIRISHA DEVI Vs. STATE OF U P
|
April 22, 2009 |
|
Girja Devi Vs. State of U. P. Through Secretary, Nagar Vikas Department U.P., Lucknow and others
|
December 22, 2009 |
|
Girja Shankar Tiwari Vs. State of U.P.and another
|
November 10, 2009 |
|
GIRRAJ Vs. RAM PRASAD
|
October 15, 2009 |
|
Glaxy Brushware, Bijnor and Another Vs. Ramesh Sood and Another
|
November 8, 2009 |
|
GLAXY BRUSHWARE, BIJNOR AND ANOTHER Vs. RAMESH SOOD AND ANOTHER
|
August 11, 2009 |
|
GLOBE METAL INDUSTRIES Vs. STATE OF U P
|
April 21, 2009 |
|
GOBARDHAN Vs. STATE OF U P
|
April 9, 2009 |
|
GOKARAN LAL Vs. STATE OF U P
|
May 21, 2009 |
|
GOLA Vs. STATE OF U P
|
December 5, 2009 |
|
GOLAI Vs. STATE OF U P
|
April 23, 2009 |
|
Gomti Biotech Limited Vs. State of U.P. and Others
|
July 9, 2009 |
|
GOMTI NAGAR JAN KALYAN MAHA SAMITI Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
May 27, 2009 |
|
GOODMANI DEVI @ VITRANI DEVI Vs. UNION BANK OF INDIA AND ORS
|
December 8, 2009 |
|
GOPAL Vs. UNION OF INDIA
|
June 2, 2009 |
|
GOPAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
April 24, 2009 |
|
GOPAL DAS GAUR Vs. SUMAN SHARMA
|
April 22, 2009 |
|
GOPAL KRISHNA SRIVASTAVA Vs. STATE OF U.P.
|
August 31, 2009 |
|
GOPAL KRISHNA TIWARI Vs. STATE OF U P
|
April 13, 2009 |
|
Gopi Cold Storage Private Limited Vs. Chief Controlling Revenue Authority U.P. at Allahabad and Others
|
September 4, 2009 |
|
GOPI NATH Vs. SHIV PRASAD
|
August 12, 2009 |
|
GORAKH NATH RAI Vs. STATE OF U P
|
January 21, 2009 |
|
GORAKH NATH SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 17, 2009 |
|
Gorakh Pandey and others Vs. State of U.P.
|
August 7, 2009 |
|
GORAKHPUR TEXTILES Vs. GOVIND BHAWAN KARYALAYA AND ANOTHER
|
September 18, 2009 |
|
GOURAV KUMAR Vs. STATE OF U P
|
November 11, 2009 |
|
Govardhan Das Vs. Mohd. Nazir and others
|
August 28, 2009 |
|
GOVERNMENT APPROVED TOURIST GUIDE ASSOCIATION Vs. STATE OF U P
|
February 27, 2009 |
|
GOVIND AGARWAL Vs. COMMITTEE OF MANAGEMENT
|
May 21, 2009 |
|
GOVIND KUMAR MISHRA Vs. STATE OF U.P. AND OTHERS
|
July 21, 2009 |
|
GOVIND LAL SRIVASTAVA Vs. STATE OF U P
|
March 6, 2009 |
|
GOVIND PRASAD Vs. STATE OF U P
|
April 1, 2009 |
|
Govind Prasad Vs. Upper District Judge, Sultanpur and others
|
February 12, 2009 |
|
Govind Ram Vs. Thakur Ras Behari
|
September 7, 2009 |
|
GOVIND VANASPATI (P) LTD Vs. COMMISSIONER OF TRADE TAX
|
April 28, 2009 |
|
GRAM SABHA KAUNNAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 29, 2009 |
|
Gram Sabha, Radhopur, Jaunpur through its Chairman Vs. State of U.P.& Ors.
|
October 8, 2009 |
|
Grand Surjit Cineplex, A Unit of M/s.Darshan Amusements Pvt.Ltd.Through its Director Vs. State of U.P. Through its Special Secretary, Tax And Registration, Secretariat, U.P., Lucknow and others
|
July 7, 2009 |
|
GRUJINDER SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
GUDDU Vs. STATE OF U P
|
May 21, 2009 |
|
GUJAR TAL MATSYAJIWI SAHKARI SAMITI LTD Vs. STATE OF U P
|
May 11, 2009 |
|
Gulab Chand Vs. State of U.P. and others
|
October 8, 2009 |
|
Gulab Chand (Dead) Through Lrs. Vs. District Judge, Lalitpur and others
|
April 1, 2009 |
|
GULAB CHANDRA RAM Vs. STATE OF U P
|
January 30, 2009 |
|
GULAB DEVI Vs. STATE OF U P
|
June 10, 2009 |
|
GULAB DHAR PANDEY Vs. STATE OF U P
|
March 4, 2009 |
|
GULAB SINGH Vs. STATE OF U P
|
April 28, 2009 |
|
GULAB SINGH Vs. STATE OF U P
|
January 15, 2009 |
|
Gulabi Devi Vs. Kamlesh Kumar Pal
|
July 7, 2009 |
|
GULAM MOHAMMAD AND ANR Vs. STATE OF U P
|
October 27, 2009 |
|
GULJARI LAL GROVER Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
July 7, 2009 |
|
GULLEY ALIAS TRIVENI Vs. STATE OF U P
|
April 1, 2009 |
|
GULSHAN BAND Vs. VICE-CHANCELLOR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR AND
|
January 29, 2009 |
|
Gulshan Dhingara Vs. State
|
July 13, 2009 |
|
GULZAR YASEEN Vs. PRESIDING OFFICER LABOUR COURT
|
February 6, 2009 |
|
Gun Pratap Singh Vs. State of U.P. and Others
|
September 10, 2009 |
|
GUPTA H C OVERSEAS I PVT LTD Vs. DINESH BOUDH ASST DIRECTOR
|
May 22, 2009 |
|
Gur Bachan Singh Vs. State of U.P. and Others
|
May 15, 2009 |
|
GURDINO SUNDRANI Vs. STATE OF U P
|
February 18, 2009 |
|
Gurmeet Kaur Kwatra Vs. Vice-Chairman Varanasi Development Authority, Varanasi and others
|
December 14, 2009 |
|
GURU GRAMUDYOG SAMITI Vs. GOPAL KRISHNA
|
February 17, 2009 |
|
GURU NANAK DEV JI MAHARAJ Vs. ROZA POWER SUPPLY COMPANY
|
May 19, 2009 |
|
Gyan Chand and Others Vs. Board of Revenue and Others
|
October 30, 2009 |
|
GYAN DAS SHARMA Vs. STATE OF U.P. AND OTHERS
|
March 24, 2009 |
|
GYAN DEVI Vs. STATE OF U P
|
May 18, 2009 |
|
Gyan Security Press (P) Ltd. and another Vs. Director General and others
|
March 2, 2009 |
|
Gyan Singh Vs. Deputy Director of Education, Kanpur Region, Kanpur and Others
|
July 16, 2009 |
|
GYANANDERA DUTT TRIVEDI Vs. LABOUR COURT U P
|
January 22, 2009 |
|
GYANENDRA Vs. STATE OF U.P.
|
November 19, 2009 |
|
GYANENDRA ALIAS LAUWA Vs. STATE OF U P
|
January 22, 2009 |
|
GYANENDRA DUTT SHUKLA Vs. STATE OF U P
|
April 10, 2009 |
|
Gyanendra Dutt Trivedi Vs. Labour Court, U.P., Lucknow & Anr.
|
January 20, 2009 |
|
GYANENDRA KUMAR BAJPAI Vs. STATE OF U P
|
March 4, 2009 |
|
GYANENDRA PAL SINGH AND OTHERS Vs. CANE COMMISSIONER AND OTHERS
|
May 29, 2009 |
|
GYANENDRA SINGH Vs. STATE OF U P
|
May 5, 2009 |
|
HAFIZ IQBAL AHMAD Vs. STATE OF U P
|
May 27, 2009 |
|
HAFIZ ULLAH KHAN Vs. STATE OF U P
|
November 23, 2009 |
|
HAFIZUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIABAD
|
February 17, 2009 |
|
HAFZA MUKEET Vs. COMPETENT AUTHORITY URBAN LAND CEILING
|
May 28, 2009 |
|
Haider Ali Vs. Deputy Director of Consolidation, Mirzapur Camp, Varanasi & Ors.
|
August 19, 2009 |
|
Haider Ali and others Vs. IXth Additional District Judge, Lucknow & others
|
October 29, 2009 |
|
Haider Shakeel Vs. Managing Director, U.P. State Handloom Corporation Ltd.
|
January 28, 2009 |
|
HAJARI LAL Vs. STATE OF U P
|
May 5, 2009 |
|
HAJI MANZOOR ALAM INDUSTRIES LTD Vs. U P INDUSTRIAL DEVELOPMENT CORPORATION KANPUR NAGAR
|
May 15, 2009 |
|
HAKIM CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOL
|
November 23, 2009 |
|
Hameed Vs. State of U.P.
|
December 16, 2009 |
|
Hameed and another Vs. State of U.P. and another
|
October 6, 2009 |
|
Hamid Vs. State of U.P.
|
December 15, 2009 |
|
HAMIRPUR ALLOYS PVT LTD Vs. U P ELECTRICITY REGULATORY COMMISSION
|
May 4, 2009 |
|
Hanoman Prasad & Anr. Vs. State of U.P. & Anr.
|
July 27, 2009 |
|
Hansraj and others Vs. State of U.P. and another
|
October 15, 2009 |
|
Hanuman Prasad Yadav Vs. State of U.P. and others
|
August 3, 2009 |
|
HANUMAN SINGH KUSHWAHA Vs. STATE OF UTTAR PRADESH
|
April 16, 2009 |
|
HAR CHARAN Vs. STATE OF U P
|
October 28, 2009 |
|
HAR DAYAL Vs. STATE OF U P
|
May 27, 2009 |
|
Har Dayal Vs. State of U. P. and others
|
July 7, 2009 |
|
HAR NAM Vs. STATE OF U P
|
May 7, 2009 |
|
HARBIR SINGH MALIK Vs. ADDITIONAL DISTRICT & SESSION JUDGE
|
August 26, 2009 |
|
HARCHARAN Vs. BUDH PRAKASH
|
May 15, 2009 |
|
HARDEEP SINGH Vs. KALAWATI DEVI
|
May 29, 2009 |
|
HARDEV CHAUBEY Vs. STATE OF U P
|
September 10, 2009 |
|
HARDWARI Vs. STATE OF U P
|
December 5, 2009 |
|
HARE RAM Vs. STATE OF U P
|
January 23, 2009 |
|
HARENDRA PRATAP SINGH Vs. U P JAL NIGAM
|
June 3, 2009 |
|
HARENDRA SINGH Vs. STATE OF U P
|
May 12, 2009 |
|
HARENDRA SINGH CHADDHA Vs. STATE OF U P
|
July 20, 2009 |
|
Hari & Ors. Vs. State of U.P.& Ors.
|
January 28, 2009 |
|
Hari Gopal Vs. Vijay Kumar and Others
|
August 26, 2009 |
|
HARI KEWAL Vs. STATE OF U P
|
July 2, 2009 |
|
HARI KISHAN SHARMA Vs. DIOS
|
August 24, 2009 |
|
HARI KISHORE SHUKLA Vs. STATE OF U P
|
April 13, 2009 |
|
HARI MANGAL SINGH Vs. STATE OF U P
|
May 4, 2009 |
|
HARI MOHAN NIRANJAN Vs. J P RAI
|
January 9, 2009 |
|
HARI OM Vs. STATE OF U P
|
February 19, 2009 |
|
HARI OM SINGH Vs. STATE OF U P
|
May 25, 2009 |
|
HARI OM VERMA Vs. STATE OF U.P. AND ANR.
|
December 9, 2009 |
|
HARI PAL Vs. STATE OF U P
|
December 16, 2009 |
|
HARI PRAKASH KASANA Vs. STATE OF U P
|
May 15, 2009 |
|
HARI PRASAD Vs. STATE OF U P
|
May 13, 2009 |
|
HARI PRASAD Vs. STATE OF U P
|
May 26, 2009 |
|
HARI PRASAD SINGH ALIAS CHHEDDU LAL Vs. STATE OF U P
|
May 8, 2009 |
|
Hari Ram Vs. Food Corporation of India and Others
|
April 8, 2009 |
|
HARI RAM TRIPATHI Vs. STATE OF U P
|
April 16, 2009 |
|
HARI SHANKAR Vs. STATE OF U P
|
May 13, 2009 |
|
Hari Shankar Shukla Vs. Collector, Banda and Others
|
August 26, 2009 |
|
HARI SHANKER SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION
|
May 12, 2009 |
|
Hari Shanker Singh & Ors. Vs. District Deputy Director of Consolidation/Collector, Sonebhadra & Ors.
|
August 21, 2009 |
|
Hari Singh (D) through L.Rs. and another Vs. Dambar Singh
|
May 29, 2009 |
|
Haridayanand Vs. State of U.P. Through Secretary Home Affairs, U.P. Govt. Lucknow and others
|
October 30, 2009 |
|
HARIJAN SEWAK SANGH Vs. STATE OF U P
|
November 30, 2009 |
|
HARIOM DISTILLERS Vs. COMMISSIONER OF C EX, KANPUR
|
November 6, 2009 |
|
HARIPAL Vs. STATE
|
May 15, 2009 |
|
Harish Chand Ahuja Vs. Sunil Kumar and others
|
November 11, 2009 |
|
Harish Chand Sharma and others Vs. Addl. District Judge and others
|
October 28, 2009 |
|
HARISH CHANDRA PANDEY Vs. STATE OF U P
|
March 2, 2009 |
|
HARISHCHANDRA VISHWAKARMA Vs. STATE OF U P
|
September 14, 2009 |
|
HARJIT SINGH Vs. JASVINDER PAL SINGH SODHI
|
May 18, 2009 |
|
HARKESH Vs. D.D.C., MEERUT AND OTHERS
|
September 3, 2009 |
|
Harpal and others Vs. State of U. P. and others
|
November 18, 2009 |
|
HARPAL SINGH Vs. STATE OF U P
|
June 2, 2009 |
|
HARPAL SINGH Vs. PRESCRIBED AUTHORITY UNDER U P ACT NO 22 OF 1972
|
July 22, 2009 |
|
HARSHA CHAUDHARY Vs. VICE-CHANCELLOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH AND ANOTHER
|
September 9, 2009 |
|
HARVEER Vs. STATE OF U.P.
|
October 30, 2009 |
|
HASINUDDIN Vs. STATE OF U P
|
May 6, 2009 |
|
Hast Pratap Singh Vs. State of U.P.
|
December 18, 2009 |
|
HAWALDAR SINGH Vs. STATE OF U P
|
April 21, 2009 |
|
HAZI NASEEM AHMAD Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLY VARANASI
|
April 24, 2009 |
|
HAZI SHAFAAT HUSAIN Vs. STATE OF U P
|
November 3, 2009 |
|
Hazzan Fatima Begum Vs. State Transport Authority U.P. Lucknow and Others
|
August 10, 2009 |
|
HEAD CONSTABLE DINESH KUMAR UPADHYAY Vs. STATE OF U P
|
April 22, 2009 |
|
HEADMASTER DHARMENDRA KUMAR SHARMA ADARSH JUNIOR HIGH SCHOOL PIAWALI DADRI GAUTAM BUDH NAGAR Vs. STATE OF U P
|
April 20, 2009 |
|
HEER LAL INTER COLLEGE PANDEY PURWA HELMET OF BINORE PARGANA TAHSIL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAWAH
|
November 23, 2009 |
|
HEERA LAL Vs. D I O S VARANASI
|
April 30, 2009 |
|
HEERA LAL Vs. STATE OF U P
|
May 29, 2009 |
|
Heera Lal Vs. State of U.P. and others
|
October 7, 2009 |
|
Hem Chandra Singh Vs. State of U.P. Through Secretary, Basic Education, Govt. of U.P., State Secretariat, Lucknow and Others
|
December 17, 2009 |
|
HEM RANI SRIVASTAVA Vs. SAURABH KUMAR SRIVASTAVA
|
January 15, 2009 |
|
HEMANT KRISHNA MAURYA Vs. STATE OF U P
|
May 20, 2009 |
|
HEMANT KUMAR Vs. STATE OF U P
|
May 18, 2009 |
|
HEMANT KUMAR Vs. STATE OF U P
|
August 10, 2009 |
|
HEMANT KUMAR TYAGI Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION PARIWAHAN BHAWAN LUCKNOW
|
April 7, 2009 |
|
HEMLATA TRIPATHI Vs. PREM KUMARI
|
January 20, 2009 |
|
HEMNATH PASI Vs. STATE OF U P
|
May 26, 2009 |
|
HERO MOTORS LTD Vs. STATE OF U P
|
January 23, 2009 |
|
HIMANCHAL AWAS SAHKARI SAMITILTD Vs. STATE OF U P
|
September 7, 2009 |
|
Himant Kumar Vs. State of U. P. & Ors.
|
May 18, 2009 |
|
HINDALCO INDUSTRIES LIMITED Vs. STATE OF U P
|
December 18, 2009 |
|
HINDALCO INDUSTRIES LTD Vs. UNION OF INDIA
|
September 10, 2009 |
|
Hindalco Industries Ltd., Renukoot Vs. State of U. P. and Ors
|
December 18, 2009 |
|
Hindu Manila Vidhyalaya Vs. Rajeev Dave
|
May 11, 2009 |
|
HINDU SEWA SADAN CHIKTISALAYA Vs. STATE OF U P
|
January 12, 2009 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. PRESIDING OFFICER
|
January 23, 2009 |
|
Hindustan Aeronautics Limited Vs. Kanhaiya Lal Verma and Others
|
September 4, 2009 |
|
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
|
January 9, 2009 |
|
HINDUSTAN AERONAUTICS LTD., KANPUR Vs. PRESDING OFFICER, LABOUR COURT-I
|
December 8, 2009 |
|
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT-CUM-DEPUTY LABOUR COMMISSIONER PIPRI DISTRICT MIRZAPUR
|
May 5, 2009 |
|
Hindustan Aluminium Corporation Ltd., Mirzapur Vs. DY. Labour Commissioner, Pipri, Mirzapur and Others
|
August 13, 2009 |
|
HINDUSTAN CABLES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I U P ALLAHABAD
|
January 12, 2009 |
|
HINDUSTAN FIRE WORKS Vs. STATE OF U P
|
May 19, 2009 |
|
HINDUSTAN FIRE WORKS Vs. STATE OF U P
|
March 19, 2009 |
|
HIRA LAL Vs. ADDITIONAL COLLECTOR ALLAHABAD
|
May 13, 2009 |
|
HIRAN SINGH Vs. STATE OF U P
|
November 25, 2009 |
|
Hisabi Lal Vs. State of U.P. and Others
|
August 13, 2009 |
|
HODEL SINGH Vs. VAISHYA SOCIETY REGISTERED KHAIR
|
May 29, 2009 |
|
Holi Vs. State of U.P.
|
August 12, 2009 |
|
HORI LAL Vs. STATE OF U P
|
March 23, 2009 |
|
HORI LAL Vs. STATE OF U P
|
September 10, 2009 |
|
HOSHIYAR SINGH Vs. STATE OF U P
|
January 23, 2009 |
|
HOTI LAL SHARMA Vs. STATE OF U P
|
February 13, 2009 |
|
Hotline Electronics Ltd., Gautam Budh Nagar Through its General Manager (F) Vs. State of U.P. Through Principal Secretary Ministry of Institutional Finance, Government of U.P., Lucknow
|
July 3, 2009 |
|
HRADESHWAR NATH Vs. NANDLAL
|
July 21, 2009 |
|
HRIDYANAND Vs. STATE OF U P
|
October 30, 2009 |
|
HUKUM SINGH YADAV Vs. STATE OF U P
|
September 18, 2009 |
|
HUKUMDAR TIWARI Vs. INSPECTOR GENERAL OF POLICE
|
December 14, 2009 |
|
Humera Akbar (Minor) Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and Others
|
August 6, 2009 |
|
HUSAINI Vs. STATE OF U P
|
June 8, 2009 |
|
HYUNDAI MERCHANT MARINE INDIA PVT LTD Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION U P LUCKNOW AND
|
June 3, 2009 |
|
I C I C I LOMBARD GENERAL INSURANCE CO LTD Vs. RAM SEVAK
|
July 1, 2009 |
|
I C I C I LOMBARD GENERAL INSURANCE CO LTD Vs. RAKESH
|
May 5, 2009 |
|
I.C.I. India Ltd. Vs. State of U. P. and others
|
August 3, 2009 |
|
I.C.I.C.I. Lombard General Insurance Company Vs. Guddi Devi and others
|
November 18, 2009 |
|
ICI India Ltd. Vs. State of U.P. and Others
|
March 8, 2009 |
|
ICICI Bank Limited Vs. State of U.P. and Others
|
May 25, 2009 |
|
ICICI Lombard General Insurance Co.Ltd. Vs. Jagannath Pal and Others
|
May 29, 2009 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SATISH KUMAR
|
May 18, 2009 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. AWADHESH KUMAR
|
December 15, 2009 |
|
Iftekhar Hussain Vs. State of U.P. and Others
|
December 23, 2009 |
|
IKHLAQ HUSSAIN Vs. STATE OF U P
|
May 5, 2009 |
|
IMAMMUDDIN Vs. STATE OF U P
|
May 22, 2009 |
|
Imamuddin Vs. State of U.P.
|
May 22, 2009 |
|
IMRAN Vs. STATE OF U P
|
May 11, 2009 |
|
IMRAN SHAH KHAN Vs. STATE OF U P
|
May 12, 2009 |
|
IMTIYAZ Vs. STATE OF U P
|
April 6, 2009 |
|
IN RE: GANESH SYNTHETICS (P.) LTD. Vs. STATE
|
November 13, 2009 |
|
IN RE: KHATRI ESSENCE (P.) LTD. Vs. STATE
|
July 21, 2009 |
|
IN RE: SHAKUMBARI SUGAR AND ALLIED INDUSTRIAL LTD. Vs. STATE
|
July 24, 2009 |
|
In Re: Yunus Vs. State of U.P.
|
July 10, 2009 |
|
Inderjit Singh Vs. Bhag Singh and others
|
July 16, 2009 |
|
INDIA CASTING AND KRISHI UDYOG VARANASI Vs. STATE OF UP
|
May 15, 2009 |
|
India Grain Merchant Vs. State of U.P. & Ors.
|
August 20, 2009 |
|
INDIA HOUSING Vs. UNION OF INDIA
|
April 10, 2009 |
|
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. STATE OF U P
|
October 15, 2009 |
|
INDIAN OIL CORPORATION LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT-CUM-ASSISTANT LABOUR COMMISSIONER
|
September 14, 2009 |
|
Indian Oil Corporation Ltd. Vs. Kanpur Electricity Supply Co. Ltd. and Others
|
September 4, 2009 |
|
INDRA MISHRA Vs. STATE OF U P
|
January 9, 2009 |
|
INDRA PAL Vs. STATE OF UTTAR PRADESH
|
May 11, 2009 |
|
INDRA PAL SINGH Vs. STATE OF U P
|
June 24, 2009 |
|
INDRA SINGH Vs. STATE OF U P
|
April 1, 2009 |
|
INDRADEO Vs. STATE OF U P
|
April 28, 2009 |
|
INDRAPAL Vs. STATE OF U P
|
August 10, 2009 |
|
INDRAPAL SINGH SOLANKI Vs. STATE OF U P
|
April 27, 2009 |
|
INJECTO PLAST Vs. UNION OF INDIA
|
December 8, 2009 |
|
INTAJAMUDDEEN Vs. STATE OF U P
|
June 1, 2009 |
|
INTERNATIONAL ELECTRON DEVICES LTD Vs. UNION OF INDIA
|
December 4, 2009 |
|
INTEZAR Vs. UNION OF INDIA
|
May 21, 2009 |
|
INTROSPECTIVE DETECTIVE PRIVATE LIMITED Vs. GENERAL MANAGER B S N L
|
November 20, 2009 |
|
IQBAL Vs. STATE OF U P
|
January 15, 2009 |
|
IQBAL HUSSAIN Vs. STATE OF U P
|
May 26, 2009 |
|
IQBAL HUSSAIN Vs. OFFICIAL LIQUIDATOR
|
April 15, 2009 |
|
IRFAN Vs. STATE OF U P
|
April 17, 2009 |
|
Irfan Vs. State of U.P.
|
November 30, 2009 |
|
IRFAN AHMAD Vs. STATE OF U P
|
May 27, 2009 |
|
IRFAN ULLAH Vs. STATE OF U P
|
May 29, 2009 |
|
IRSHAD HUSAIN Vs. DISTRICT MAGISTRATE MORADABAD
|
February 26, 2009 |
|
ISHARAR BEGUM Vs. DISTRICT/SESSIONS JUDGE DISTRICT MAINPURI
|
April 16, 2009 |
|
Ishtiaq Ahmad Siddiqui Vs. Commissioner of Entertainment and Betting Tax, Uttar Pradesh and another
|
February 13, 2009 |
|
ISHWAR CHAND Vs. STATE OF U P
|
July 8, 2009 |
|
ISHWAR CHANDRA HARIJAN Vs. STATE OF U P AND ORS
|
December 8, 2009 |
|
Ishwar Dev and Others Vs. State of U.P. and Others
|
August 19, 2009 |
|
ISHWAR NATH SHARMA Vs. STATE OF U P
|
May 4, 2009 |
|
Ishwardin Vs. State of U.P.
|
August 27, 2009 |
|
ISLAMUDDIN Vs. UMESH CHANDRA TIWARI
|
July 6, 2009 |
|
ISMAIL Vs. STATE OF U P
|
May 22, 2009 |
|
ISRAR AHMAD Vs. STATE OF U P
|
April 20, 2009 |
|
Israwati Vs. State of U.P. and others
|
August 13, 2009 |
|
ITTAHADUL MUSLEMEEN MAKTAB ISLAND SCHOOL Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P
|
January 12, 2009 |
|
J K DAIRY AND FOODS LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
March 31, 2009 |
|
J K JUTE MILLS AND COMPANY Vs. STATE OF U P
|
April 2, 2009 |
|
J P TIWARI Vs. ESTATE OFFICER GENERAL MANAGER CAWNPORE WOOLEN MILLS BRANCH THE BRITISH INDIA CORP LTD
|
April 20, 2009 |
|
J S YADAV Vs. STATE OF U P
|
April 21, 2009 |
|
J.C.T.Ltd. Vs. Commissioner, Commercial Tax, U.P. Lucknow
|
July 15, 2009 |
|
J.J. Jewellers, A. Partnership Firm, Varanasi and Others Vs. Afaq Ahmad Siddiqui
|
December 17, 2009 |
|
JADUNATH Vs. STATE OF U P
|
February 5, 2009 |
|
JAFAR Vs. STATE OF U P
|
October 28, 2009 |
|
JAFAR Vs. STATE OF U P
|
November 24, 2009 |
|
Jafar and Ors. etc Vs. State of U. P. and Ors
|
November 24, 2009 |
|
JAFAR HUSSAIN Vs. UNION OF INDIA
|
February 9, 2009 |
|
JAFAR KHAN Vs. STATE OF U.P.
|
October 5, 2009 |
|
JAG MOHAN MALHOTRA AND ANOTHER Vs. VIJAY KUMAR MISHRA AND OTHERS
|
October 9, 2009 |
|
JAG NARAIN Vs. STATE OF U P
|
May 6, 2009 |
|
JAG PRASAD ALIAS HERALAL Vs. STATE OF U P
|
April 1, 2009 |
|
Jagan Nath Dudadher, Aligarh Vs. State of U.P. and Others
|
August 20, 2009 |
|
Jagannath Sahu & Ors. Vs. Ravi Dutta & Anr.
|
August 31, 2009 |
|
JAGAR NATH Vs. STATE OF U.P. AND OTHERS
|
December 8, 2009 |
|
Jagarnath Vs. Ram Millan and another
|
July 16, 2009 |
|
JAGAT NARAIN LAL Vs. RAM SAKAL
|
August 19, 2009 |
|
Jagat Narain Singh Vs. Collector/District Magistrate, Varanasi and Others
|
July 27, 2009 |
|
Jagat Narain Tiwari Vs. Additional District Judge, Kanpur Nagar and others
|
July 28, 2009 |
|
JAGAT NARAYAN GUPTA Vs. STATE OF U P
|
May 14, 2009 |
|
JAGAT SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
JAGAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAGHPAT
|
February 2, 2009 |
|
JAGBIRI PRADHAN GRAM PANCHAYAT LATIFPUR TIBRA BHOJPUR GHAZIABAD Vs. STATE OF U P
|
February 12, 2009 |
|
JAGDAMBA ALIAS DEEPU Vs. STATE OF U P
|
May 8, 2009 |
|
JAGDAMBA PRASAD PANDEY Vs. STATE OF U P
|
April 9, 2009 |
|
Jagdeo Vs. Commissioner, Gorakhpur & Ors.
|
September 11, 2009 |
|
Jagdeo and another Vs. State of U.P.
|
August 21, 2009 |
|
JAGDEV Vs. COMMISSIONER
|
September 11, 2009 |
|
JAGDISH Vs. STATE OF U P
|
April 9, 2009 |
|
Jagdish Chandra Verma Vs. Hansmukhi Devi
|
January 9, 2009 |
|
JAGDISH CHANDRA VERMA Vs. SMT. HANSMUKHI DEVI
|
September 1, 2009 |
|
JAGDISH GIRI Vs. STATE OF U P
|
September 16, 2009 |
|
JAGDISH PRASAD Vs. KSHETRIYA UCHCHA SHIKSHA ADHIKARI
|
April 22, 2009 |
|
JAGDISH PRASAD Vs. U.P. AWAS EVAM VIKAS PARISHAD, LUCKNOW AND ANOTHER
|
January 22, 2009 |
|
Jagdish Prasad Vs. State of U.P. and others
|
December 9, 2009 |
|
JAGDISH PRASAD SINGH Vs. SUBHASH SINGH
|
January 15, 2009 |
|
JAGDISH SARAN GOYAL Vs. STATE OF U P
|
November 17, 2009 |
|
JAGDISH SINGH RATHOR Vs. CANE COMMISSIONER U P LUCKNOW
|
April 27, 2009 |
|
Jagendra Singh Vs. State of U.P. and Others
|
June 11, 2009 |
|
JAGESHWAR Vs. STATE OF U P
|
August 21, 2009 |
|
JAGMAL SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
JAGMOHAN SHUKLA Vs. STATE OF U P
|
December 1, 2009 |
|
JAGPAL SINGH YADAV Vs. STATE OF U P
|
June 10, 2009 |
|
JAGROPAN KUSHWAHA Vs. STATE OF U P
|
May 28, 2009 |
|
JAGVENDRA ALIAS BABLOO Vs. STATE OF U P
|
February 25, 2009 |
|
JAHAR SINGH Vs. STATE OF UTTAR PRADESH AND ORS
|
November 4, 2009 |
|
JAHIR SINGH YADAV Vs. STATE OF U P
|
July 9, 2009 |
|
JAI BAHADUR YADAV Vs. UNION OF INDIA
|
March 20, 2009 |
|
JAI BHAGWAN Vs. STATE OF U P
|
June 29, 2009 |
|
JAI BHAGWAN Vs. STATE OF U P
|
July 29, 2009 |
|
Jai Bhagwan Singh Vs. State of U. P. and others
|
August 13, 2009 |
|
JAI DEVI Vs. STATE OF U P
|
April 20, 2009 |
|
JAI GOVIND SHUKLA Vs. STATE CADRE AUTHORITY U P PRIMARY AGRICULTURAL COOPERATIVE
|
April 9, 2009 |
|
JAI INDRA SINGH AND ANOTHER Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
July 31, 2009 |
|
JAI JAWAN ARMS Vs. STATE OF U P
|
August 7, 2009 |
|
JAI LAXMI ALIAS BITTO Vs. STATE OF U P
|
May 5, 2009 |
|
JAI NAND SHARMA Vs. STATE OF U P
|
July 15, 2009 |
|
JAI NARAIN KUSHWAHA Vs. STATE OF U P
|
May 19, 2009 |
|
Jai Pal Singh-III Vs. State of U.P. and Another
|
August 26, 2009 |
|
Jai Prakash Pandey Vs. Baboo Lal Jaiswal
|
October 5, 2009 |
|
JAI PRAKASH SINGH Vs. STATE OF U P
|
March 5, 2009 |
|
JAI PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 19, 2009 |
|
JAI PRAKASH SINGH Vs. STATE OF U P THU PRINCIPAL SECRETARY, MEDICAL
|
November 6, 2009 |
|
Jai Prakash Yadav and another Vs. State of U.P. and others
|
November 9, 2009 |
|
Jai Shanker Enterprises and Another Vs. State of U.P. and Others
|
November 9, 2009 |
|
JAI SINGH Vs. STATE OF U P
|
May 27, 2009 |
|
Jaibhagwan Singh Vs. State of U.P. and Others
|
August 13, 2009 |
|
JAIBUN-NISHA Vs. SPECIAL JUDGE ANTI CORRUPTION
|
May 28, 2009 |
|
JAIDEV Vs. STATE OF U P
|
May 28, 2009 |
|
Jaikaran Singh Vs. Authority Concerned Labour Court (IIND) Kanpur and Another
|
January 23, 2009 |
|
Jain and Sharma Vs. State of U.P. and Others
|
July 15, 2009 |
|
JAINAB KHATOON ALIAS TAHIRA Vs. OM PRAKASH VERMA
|
January 21, 2009 |
|
Jainath Singh and Others (In Jail) Vs. State of U.P.
|
November 26, 2009 |
|
JAINENDRA KUMAR RAI Vs. STATE OF U P
|
May 8, 2009 |
|
JAINPUR KANPUR Vs. COMMISSIONER OF CENTRAL EXCISE DIVISION KANPUR
|
January 21, 2009 |
|
JAINTH SINGH Vs. STATE OF U P
|
November 26, 2009 |
|
JAIPATTI DEVI Vs. STATE OF U P
|
May 29, 2009 |
|
JAIRAM Vs. STATE OF U P
|
May 11, 2009 |
|
JAITUN Vs. STATE OF U P
|
April 21, 2009 |
|
JALALUDDIN ACCUSED Vs. STATE OF U P
|
May 15, 2009 |
|
JALEEL MASTER Vs. IMTIAZ AHMAD
|
May 15, 2009 |
|
JALLEY Vs. STATE OF U P
|
May 8, 2009 |
|
JAMA MASJID CHAWNI BAZAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 3, 2009 |
|
JAMAL Vs. STATE OF U P
|
April 17, 2009 |
|
Jameela and another Vs. Jaitoon and 5 others
|
May 12, 2009 |
|
JAMUNA Vs. STATE OF U P
|
April 2, 2009 |
|
JAMUNA Vs. STATE OF U.P. AND OTHERS
|
December 9, 2009 |
|
Jamuna Nishad Vs. State of U.P.
|
September 9, 2009 |
|
JANAK NANDNI DEVI Vs. STATE OF U P
|
April 15, 2009 |
|
JANAKRAJ KEWAT Vs. STATE OF U P
|
December 15, 2009 |
|
JANARDAN SHARMA Vs. STATE OF U P
|
May 22, 2009 |
|
JANARDAN SINGH Vs. STATE OF U P
|
April 22, 2009 |
|
JANG BAHADUR Vs. COMMISSIONER, FAIZABAD AND OTHERS
|
November 10, 2009 |
|
JANKI Vs. D.D.C. AND OTHERS
|
December 9, 2009 |
|
JANTA INTER COLLEGE Vs. STATE OF U P
|
May 29, 2009 |
|
JANTIRA Vs. STATE OF U P
|
November 17, 2009 |
|
JASPAL Vs. STATE
|
May 15, 2009 |
|
JASVIR Vs. STATE OF U P
|
November 12, 2009 |
|
JASVIR SINGH Vs. STATE OF U P
|
June 29, 2009 |
|
JASVIR SINGH Vs. STATE OF U P
|
May 26, 2009 |
|
Jaswant Vs. State of U.P. and others
|
November 30, 2009 |
|
JASWANT ALIAS RAJAN Vs. STATE OF U P
|
December 15, 2009 |
|
Jaswant Singh Garewal Vs. State of U.P.
|
December 8, 2009 |
|
JASWANT YADAV Vs. STATE OF U P
|
April 22, 2009 |
|
Java Singh Vs. State of U. P. Through Secretary Basic Education, Secretariat U.P. Lucknow and others
|
December 7, 2009 |
|
Javed @ Guddu Vs. State of U.P.
|
August 17, 2009 |
|
JAWAHAR LAL Vs. M D G M U P CO-OPERATIVE GRAM VIKAS BANK LUCKNOW
|
May 21, 2009 |
|
Jawahar Singh Vs. District Inspector of Schools, District Deoria and others
|
August 7, 2009 |
|
JAWAHIR Vs. STATE OF U P
|
April 1, 2009 |
|
Jawahir Sharma and another Vs. State of U.P. and another
|
October 12, 2009 |
|
Jawala Prasad Dubey & Ors. Vs. State of U.P. & Ors.
|
August 3, 2009 |
|
JAY SINGH Vs. STATE OF U P
|
April 27, 2009 |
|
JAYA KALIA Vs. MANJU AGARWAL
|
November 6, 2009 |
|
Jaya Singh (Smt.) Vs. State of U.P. and others
|
December 7, 2009 |
|
Jayant Kumar Verma Vs. State of U.P. and Others
|
August 10, 2009 |
|
JAYANT SINGH Vs. STATE OF U P
|
May 11, 2009 |
|
Jayesh Sonkar Vs. Kanpur Development Authority and another
|
October 27, 2009 |
|
Jayveer Singh @ Jasveer Singh Vs. State of U.P.
|
November 7, 2009 |
|
Jeet Bahadur and others Vs. State of U.P.
|
December 15, 2009 |
|
JEETAN Vs. STATE OF U P
|
July 17, 2009 |
|
JHANDU AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BUDAUN AND OTHERS
|
April 20, 2009 |
|
JHINNI RAM Vs. SR SUPERINTENDENT OF POLICE AZAMGARH
|
April 13, 2009 |
|
JHON MOHAMMAD Vs. STATE OF U P
|
March 27, 2009 |
|
JINDAL DRUGS LTD Vs. STATE OF U P
|
January 20, 2009 |
|
JITENDRA Vs. STATE OF U P
|
July 14, 2009 |
|
JITENDRA Vs. STATE OF U P
|
July 2, 2009 |
|
JITENDRA Vs. STATE OF U P
|
August 14, 2009 |
|
JITENDRA DEO PANDEY Vs. STATE OF U P
|
May 5, 2009 |
|
JITENDRA KUMAR BAJPAI Vs. STATE OF UP
|
November 13, 2009 |
|
JITENDRA KUMAR TEWARI Vs. STATE OF U P
|
April 8, 2009 |
|
JITENDRA KUMAR VISHWAKARMA Vs. C S AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
August 13, 2009 |
|
JITENDRA KUMAR YADAV Vs. STATE OF U P
|
May 4, 2009 |
|
JITENDRA PRASAD Vs. UNION OF INDIA
|
December 23, 2009 |
|
JITENDRA SINGH Vs. STATE OF U P
|
April 16, 2009 |
|
JITENDRA SINGH Vs. STATE OF U P
|
March 2, 2009 |
|
JITENDRA SINGH ALIAS GUDDAN Vs. STATE OF U P
|
August 24, 2009 |
|
JIYA LAL Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD
|
January 27, 2009 |
|
JOGA RAM Vs. DINESH CHANDRA
|
March 16, 2009 |
|
JOGENDRA PRASAD Vs. STATE OF U P
|
April 9, 2009 |
|
JOKHU LAL Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 7, 2009 |
|
JONNADA ANANDA VARA PRASAD RAO Vs. STATE OF UP
|
December 18, 2009 |
|
Jubilant Organosys Ltd. Vs. State of U.P. and Others
|
October 15, 2009 |
|
Jugal Kishore Vs. Addl. District Judge and others
|
December 17, 2009 |
|
JUGNA DEVI Vs. SECOND A D J
|
July 27, 2009 |
|
JUGUL ALIAS MANOJ Vs. STATE OF U P
|
May 6, 2009 |
|
JUMMAN Vs. STATE OF U P
|
April 8, 2009 |
|
JUNED PAHALWAN Vs. STATE OF U.P.
|
October 13, 2009 |
|
JUVEDA BEGUM Vs. STATE OF U P
|
November 9, 2009 |
|
JWAHIR SHARMA Vs. STATE OF U P
|
October 12, 2009 |
|
JYOTI Vs. STATE OF U P
|
August 10, 2009 |
|
JYOTI RASTOGI Vs. ALLAHABAD BANK
|
May 19, 2009 |
|
Jyoti Swarup Vs. Deputy Director of Consolidation, Udham Singh Nagar and three others
|
May 1, 2009 |
|
K C K EXPORTS LIMITED Vs. UNION OF INDIA
|
August 3, 2009 |
|
K G PLASTO CHEM INDIA PRIVATE LIMITED Vs. TULISON INDUSTRIAL MACHINES PVT
|
March 5, 2009 |
|
K K SHARMA Vs. STATE OF U P
|
December 9, 2009 |
|
K K VERMA Vs. STATE OF U P
|
April 8, 2009 |
|
K P PAN FLAVOURS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS KANPUR
|
March 31, 2009 |
|
K.C.P. LIMITED Vs. COMMISSIONER OF TRADE TAX
|
April 20, 2009 |
|
K.K.Agarwal (Dr.) Vs. Prescribed Authority
|
May 21, 2009 |
|
K.M.Singh and Others Vs. State of U.P. and Others
|
November 3, 2009 |
|
K.P.Coal Company, Ballia Vs. Commissioner of Trade Tax, U.P. Lucknow
|
July 3, 2009 |
|
K.P.Singh alias Manoj Yadav Vs. State of U.P.
|
November 7, 2009 |
|
KABIR Vs. STATE OF U P
|
September 9, 2009 |
|
Kadeer Ahmad Vs. Additional Commissioner (Administration), Devi Patan Division, Gonda and Others
|
August 28, 2009 |
|
KADORE Vs. COLLECTOR JHANSI AND ORS
|
October 29, 2009 |
|
KAILASH BABU GUPTA Vs. STATE OF U P
|
August 26, 2009 |
|
Kailash Chand Dixit through heirs & Legal representatives Vs. Kailash Narain Sharma & others
|
October 30, 2009 |
|
KAILASH CHANDRA GUPTA Vs. SUBHASH CHANDRA GUPTA
|
July 23, 2009 |
|
KAILASH CHANDRA KATIYAR Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
|
February 26, 2009 |
|
KAILASH NATH AND ORS Vs. COLLECTOR AND ORS
|
October 29, 2009 |
|
KAILASH NATH PATHAK Vs. STATE OF U P
|
April 2, 2009 |
|
Kailash Nath Singh Vs. State of U.P. & Ors.
|
December 2, 2009 |
|
KAILASH PRASAD Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, GORAKHPUR
|
April 6, 2009 |
|
KAILASH PRASAD GUPTA Vs. VICE CHANCELLOR PRESIDENT EXECUTIVE COUNCIL OF BANARAS HINDU UNIVERSITY
|
November 6, 2009 |
|
Kajal Vs. State of U.P.
|
November 26, 2009 |
|
KALAMUDDIN Vs. STATE OF U P
|
December 17, 2009 |
|
KALAWATI Vs. SONPAL (DECEASED)
|
August 19, 2009 |
|
Kale Khan Vs. Shahin Begum
|
November 12, 2009 |
|
Kaleem Vs. Chhotey Lal
|
December 22, 2009 |
|
KALI CHARAN Vs. STATE OF U P
|
May 1, 2009 |
|
KALI CHARAN SONKAR Vs. STATE OF U P
|
April 27, 2009 |
|
KALI PRASAD SINGH ALIAS PAINTOL Vs. STATE OF U P
|
October 9, 2009 |
|
Kali Shanker Gupta Vs. Manik Chandra Tiwari
|
September 9, 2009 |
|
KALIKA PRASAD MAURYA Vs. STATE OF U P
|
May 4, 2009 |
|
KALIKA YADAV Vs. STATE OF U P
|
May 29, 2009 |
|
KALIM AHMAD ALIAS ANWAR MIYAN Vs. STATE OF U P
|
January 15, 2009 |
|
Kalla Alias Mool Chand Vs. State of U.P.
|
October 8, 2009 |
|
KALLOO Vs. STATE OF U P
|
May 28, 2009 |
|
KALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
February 10, 2009 |
|
KALLOO Vs. STATE OF U P
|
January 30, 2009 |
|
KALLOO Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
July 17, 2009 |
|
KALLU Vs. STATE OF U P
|
May 18, 2009 |
|
KALLU ALIAS GURU DAYAL Vs. STATE OF U P
|
July 30, 2009 |
|
KALLU GADDI Vs. STATE OF U P
|
April 1, 2009 |
|
Kallu S/o Hafiz @ Nathu and others Vs. State of U.P.
|
May 28, 2009 |
|
KALLU SINGH Vs. STATE OF U P
|
May 6, 2009 |
|
Kalpana and others Vs. Regional Inspectress of Girls School II Region, Bareilly and others
|
July 3, 2009 |
|
KALRAV AGARWAL Vs. STATE OF U P
|
March 2, 2009 |
|
KALU RAM Vs. STATE OF U P
|
January 28, 2009 |
|
KALUA ALIAS KALLU Vs. STATE OF U P
|
August 18, 2009 |
|
KALURAM Vs. ADITIONAL DISTRICT JUDGE
|
December 7, 2009 |
|
Kaluwa Vs. State of U.P. and Others
|
May 6, 2009 |
|
KAMAL Vs. STATE OF U.P. AND OTHERS
|
September 2, 2009 |
|
KAMAL KISHORE Vs. STATE OF U P
|
May 22, 2009 |
|
KAMAL KUMAR KAUSHAL Vs. STATE OF U P
|
May 7, 2009 |
|
KAMAL KUMAR KAUSHAL Vs. STATE OF U P
|
May 11, 2009 |
|
KAMAL MIMANI Vs. STATE OF U P
|
September 18, 2009 |
|
KAMAL SINGH Vs. STATE OF U P
|
June 30, 2009 |
|
KAMALA DEVI Vs. BOARD OF REVENUE
|
May 6, 2009 |
|
KAMALA PATITIWARI Vs. LALITA DEVI
|
January 15, 2009 |
|
KAMALUDDIN Vs. STATE OF U P
|
May 7, 2009 |
|
KAMARUDDIN Vs. STATE OF U P
|
October 17, 2009 |
|
Kamaruddin and others Vs. State of U.P. and others
|
October 7, 2009 |
|
KAMARUNNISA Vs. SUPERINTENDENT OF CENTRAL JAIL NAINI ALLAHABAD
|
April 30, 2009 |
|
KAMESHWAR PRASAD ROLL NO 35798 Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
February 2, 2009 |
|
KAMLA Vs. STATE OF U P
|
April 21, 2009 |
|
KAMLA DEVI Vs. STATE OF U P
|
May 7, 2009 |
|
KAMLA DEVI Vs. MUNNI DEVI TRIPATHI
|
September 3, 2009 |
|
KAMLA NEHRU MEMORIAL TRUST Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPN LTD
|
May 27, 2009 |
|
KAMLA PRASAD Vs. STATE OF U P
|
May 7, 2009 |
|
Kamla Prasad Pandey Vs. State of U.P.and another
|
December 1, 2009 |
|
Kamla Shankar Dubey Vs. District Basic Education Officer, Mirzapur and others
|
July 2, 2009 |
|
KAMLESH Vs. STATE OF U P
|
April 17, 2009 |
|
KAMLESH ALIAS KAMLESH KUMAR Vs. STATE OF U P
|
April 1, 2009 |
|
KAMLESH CHANDRA MISHRA Vs. STATE OF U P
|
June 8, 2009 |
|
KAMLESH GUPTA Vs. STATE OF UP
|
July 20, 2009 |
|
KAMLESH KUMAR Vs. STATE OF U P
|
May 21, 2009 |
|
KAMLESH KUMAR Vs. STATE OF U P
|
April 16, 2009 |
|
Kamlesh Kumar Vs. State of U.P. and Others
|
July 3, 2009 |
|
Kamlesh Kumar Vs. State of U.P. and Others
|
December 15, 2009 |
|
KAMLESH KUMAR ALIAS BHUSI YADAV Vs. STATE OF U P
|
May 25, 2009 |
|
Kamlesh Kumar Tiwari Vs. State of U.P. and others
|
October 28, 2009 |
|
KAMLESH PATHAK Vs. DISTRICT MAGISTRATE AURAIYA
|
April 15, 2009 |
|
KAMLESH PATHAK Vs. STATE OF U P
|
April 1, 2009 |
|
KAMLESH PATHAK Vs. STATE OF U P
|
March 6, 2009 |
|
KAMLESH PATHAK Vs. DISTRICT MAGISTRATE AURAIYA
|
July 17, 2009 |
|
KAMLESH PATHAK Vs. STATE OF U P
|
January 12, 2009 |
|
KAMLESH VERMA Vs. STATE OF U P
|
May 27, 2009 |
|
KAMRUDDIN Vs. STATE OF UP
|
August 12, 2009 |
|
Kamruddin and another Vs. State of U. P. and others
|
October 7, 2009 |
|
KAMTA PRASAD Vs. STATE OF U P
|
May 6, 2009 |
|
KAMTA PRASAD Vs. STATE OF U P
|
November 23, 2009 |
|
KANAK KHANDELWAL Vs. STATE OF U P
|
February 19, 2009 |
|
KANDHAI RAIDAS Vs. STATE OF U P
|
April 7, 2009 |
|
KANHAIYA Vs. STATE OF U P
|
December 7, 2009 |
|
KANHAIYA LAL SHARMA Vs. STATE OF U P
|
July 10, 2009 |
|
KANPUR ALUMINIUM STORES 68 24 LOKMAN MOHAL KANPUR Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
May 11, 2009 |
|
KANPUR DEVLOPMENT AUTHORITY Vs. BOARD OF REVENUE U P
|
November 10, 2009 |
|
KANPUR ELECTRICITY SUPPLY COMPANY LIMITED Vs. STATE OF U.P. AND ORS.
|
November 4, 2009 |
|
KANPUR EXPORTS PRIVATE LIMITED Vs. SUDHIR KUMAR PARASRAMPURIA
|
November 10, 2009 |
|
KANPUR JAL SANSTHAN Vs. STATE OF U P
|
February 16, 2009 |
|
KANPUR JAL SANSTHAN KANPUR Vs. PRESCRIBED AUTHORITY UNDER PAYMENT OF WAGES ACT 1936 KANPUR AND
ANOTHER
|
May 15, 2009 |
|
KANTI BANSAL Vs. STATE OF U P
|
April 20, 2009 |
|
KANTI DEVI Vs. ADDITIONAL COMMISSIONER JUDICIAL/SECOND VARANASI
|
April 22, 2009 |
|
KANTI DEVI Vs. BHAGWAN DAS
|
December 2, 2009 |
|
Kanti Devi Vs. State of U.P. and Another
|
September 18, 2009 |
|
KAPIL KUMAR Vs. STATE OF U P
|
July 30, 2009 |
|
KAPIL KUMAR Vs. STATE OF U P
|
January 28, 2009 |
|
KARAM SINGH Vs. STATE OF U.P. AND OTHERS
|
December 10, 2009 |
|
KARAN PRATAP ALIAS GOKARAN SINGH Vs. STATE OF U P
|
April 23, 2009 |
|
KARAN SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
KARAN SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
December 8, 2009 |
|
Karan Singh and others Vs. State of U.P. and others
|
March 25, 2009 |
|
KAREY DEEN Vs. STATE OF U P
|
May 29, 2009 |
|
KARGIL SHAHEED MAHAVIDYALYA ETAWAH Vs. STATE OF U P
|
December 11, 2009 |
|
KARIMULLAH Vs. MAJEED
|
November 18, 2009 |
|
KARTOS INTERNATIONAL Vs. COMMISSIONER OF TRADE TAX U P
|
May 25, 2009 |
|
KARUN Vs. STATE OF U P
|
April 15, 2009 |
|
Karuna Shankar Tewari Vs. State of U.P.
|
November 30, 2009 |
|
KARUNA SHANKER Vs. STATE OF U P
|
May 5, 2009 |
|
KARUNAKAR KHARE Vs. STATE OF U P
|
June 8, 2009 |
|
KASHI NATH PANDEY Vs. STATE OF U P
|
May 5, 2009 |
|
KASHI NATH YADAV Vs. STATE OF U P
|
May 14, 2009 |
|
KASHINATH MISHRA Vs. DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
March 2, 2009 |
|
KASHIPUR SUGAR MILLS LTD Vs. STATE OF U P
|
January 27, 2009 |
|
KASHIPUR SUGAR MILLS LTD Vs. STATE OF U P
|
April 17, 2009 |
|
KASHMIRA Vs. STATE OF U P
|
August 17, 2009 |
|
Kasim Vs. Uma Devi
|
August 25, 2009 |
|
KATORI DEVI Vs. NAWAB SINGH
|
October 26, 2009 |
|
KAUSHAL Vs. STATE OF U P
|
June 1, 2009 |
|
Kaushal Kishore Chaturvedi Vs. U.P.S.R.T.C.
|
January 19, 2009 |
|
KAUSHAL KUMAR SINGH Vs. STATE OF U.P.
|
October 24, 2009 |
|
Kavita Kumar Vs. M.A.A. Khan, Secretary Irrigation Department and Others
|
October 24, 2009 |
|
KEDAR NATH Vs. ADDITIONAL COLLECTOR ALLAHABAD
|
May 13, 2009 |
|
KEHAR SINGH Vs. SPL SECY FOREST AND 2 ORS
|
April 27, 2009 |
|
KEN ELECTRICALS LIMITED Vs. RAM SWARUP ELECTRICALS LIMITED
|
May 13, 2009 |
|
Kesari Singh Vs. State of U.P.
|
December 16, 2009 |
|
Kesarwani Transport Company, Jaunpur Vs. Union of India and Others
|
August 25, 2009 |
|
KESHAV NATH RAI Vs. STATE OF U P
|
February 2, 2009 |
|
KESHAV PRASAD GUPTA Vs. STATE OF U P
|
May 11, 2009 |
|
KESHAV PRASAD MISHRA Vs. STATE OF U P
|
June 15, 2009 |
|
KESHAV PRASAD SEN Vs. STATE OF U P
|
February 17, 2009 |
|
Keshav Ram Verma Vs. Committee of Management, Jan Samaj Vidyapeeth, Inter College, Digambarpur And Others
|
October 5, 2009 |
|
KESHAV SINGH BHADAURIYA Vs. STATE OF U P
|
March 26, 2009 |
|
Keshav Tiwari Vs. Chief Revenue Officer, Ballia and Others
|
September 8, 2009 |
|
KEWALA DEVI Vs. BOARD OF REVENUE
|
May 15, 2009 |
|
KHALEEL DARJI Vs. STATE OF U P
|
April 17, 2009 |
|
KHALID MOHAMMAD KHAN Vs. UNION OF INDIA
|
February 12, 2009 |
|
KHALSA SANYUKT SAHKARI KHETI SAMITI LTD Vs. STATE OF U P
|
May 11, 2009 |
|
Kharak Singh Dhapola Vs. Sarojini Dhapola
|
March 23, 2009 |
|
KHEM CHANDRA Vs. STATE OF U P
|
April 29, 2009 |
|
Khet Pal Singh Vs. State of U.P. and Others
|
April 1, 2009 |
|
KHETPAL SINGH Vs. STATE OF U.P.
|
April 1, 2009 |
|
KHETPAL SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
KHOOB CHAND Vs. STATE OF U P
|
March 20, 2009 |
|
KHUBI RAM ALIAS AZAD MANTOO Vs. VIITH ADDITIONAL DISTRICT JUDGE AZAMGARH
|
April 30, 2009 |
|
KHURSHEED Vs. STATE OF U P
|
June 29, 2009 |
|
KHURSHEED Vs. STATE OF U P
|
May 19, 2009 |
|
KHURSHEED AKRAM ALIAS BHOORA Vs. STATE OF U P
|
February 6, 2009 |
|
KHUSBOO Vs. STATE OF U P
|
February 16, 2009 |
|
KHUSHAL SINGH Vs. AMNA KHATOON
|
January 5, 2009 |
|
KHUSHI RAM Vs. STATE OF U P
|
May 28, 2009 |
|
Khushi Ram and another Vs. State of U.P.
|
July 24, 2009 |
|
KIRAN Vs. STATE OF U P
|
April 23, 2009 |
|
KIRAN DEVI Vs. STATE OF U P
|
April 20, 2009 |
|
KIRAN DEVI Vs. STATE OF U P
|
April 7, 2009 |
|
KIRAN KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 9, 2009 |
|
KIRAN LATA YADAV Vs. REKHA
|
June 1, 2009 |
|
KIRAN PAL Vs. STATE OF U P
|
February 17, 2009 |
|
KIRAN PAL Vs. STATE OF U P
|
January 29, 2009 |
|
KIRAN TIWARI Vs. STATE OF U P
|
May 7, 2009 |
|
KISAN CHANDRA Vs. STATE OF U P
|
January 15, 2009 |
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KISAN EDUCATIONAL SOCIETY BASTI ITS SECRETARY Vs. STATE OF U P
|
March 30, 2009 |
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Kisan Junior High School, Azamgarh and Another Vs. Commissioner, Azamgarh Division, Azamgarh and Others
|
July 9, 2009 |
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KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-III U P KANPUR
|
January 28, 2009 |
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KISHAN CHAND JAIN Vs. RENT CONTROL AND EVICTION OFFICER CITY MAGISTRATE
|
April 24, 2009 |
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KISHAN SINGH Vs. STATE OF U.P.
|
September 18, 2009 |
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KISHAN SINGH GANGWAR Vs. STATE OF U P
|
April 27, 2009 |
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KISHANPAL SINGH Vs. STATE OF U P
|
April 27, 2009 |
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KISHORE SETH Vs. PRESCRIBED AUTHORITY/IST C J JR D KANPUR NAGAR
|
March 19, 2009 |
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KISHORI RAMAN SARSWAT Vs. STATE OF U P
|
February 19, 2009 |
|
KISMAT ALI Vs. STATE OF U P
|
May 28, 2009 |
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KISSAN GRAMODYOG SANSTHAN Vs. COMMISSIONER OF C EX , KANPUR
|
October 26, 2009 |
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KISSU AND ORS Vs. COLLECTOR JHANSI AND ORS
|
October 29, 2009 |
|
KM ASMA ANJUM Vs. CONTROLLER OF EXAMINATIONS AND ORS
|
November 4, 2009 |
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KM MANJULA MISHRA Vs. COMMITTEE OF MANAGEMENT
|
March 26, 2009 |
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KM MEHRAJ KHAN Vs. MADHYAMIK SHIKSHA PRISHAD U P
|
February 19, 2009 |
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Km. Meenawati Vs. Director of Education (Higher) and others
|
November 23, 2009 |
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KM. RUBI MISHRA Vs. VIMLA SETHI
|
October 28, 2009 |
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KOTAK MAHINDRA BANK LIMITED Vs. STATE OF U P
|
May 26, 2009 |
|
KOTAK MAHINDRA BANK LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
July 10, 2009 |
|
KOTAK MAHINDRA BANK LIMITED Vs. STATE OF U P
|
May 19, 2009 |
|
KRIPA SHANKER SRIVASTAVA Vs. STATE OF U P
|
April 6, 2009 |
|
KRIPAL SINGH Vs. STATE OF U P
|
June 1, 2009 |
|
KRIPAL SINGH ABBOTT Vs. STATE OF U P
|
April 13, 2009 |
|
KRISHAN CHANDRA YADAV Vs. STATE OF U P
|
May 26, 2009 |
|
KRISHAN KUMAR Vs. STATE OF U P
|
November 26, 2009 |
|
Krishan Narayan Bhatt Vs. State of U.P. & Ors.
|
April 21, 2009 |
|
KRISHI UTPADAN MANDI SAMITI Vs. STATE OF U P
|
December 11, 2009 |
|
KRISHI UTPADAN MANDI SAMITI NAUBASTI Vs. PRESIDING OFFICER LABOUR COURT 1ST U P KANPUR
|
July 2, 2009 |
|
Krishi Utpadan Mandi Samiti, Bulandshar Vs. Presiding Officer, Labour Court, Ghaziabad and Others
|
August 6, 2009 |
|
Krishi Utpadan Mandi Samiti, Kanpur Dehat and Another Vs. Presiding Officer, Labour Court (IV), U.P. Kanpur and Another
|
July 30, 2009 |
|
KRISHNA Vs. STATE OF U P
|
April 9, 2009 |
|
KRISHNA BALMIKI Vs. STATE
|
April 10, 2009 |
|
Krishna Bihari Mehrotra Vs. Additional District Judge, Court No. 5 Khiri and others
|
September 17, 2009 |
|
KRISHNA CHAND Vs. DISTRICT MAGISTRATE MAHARAJGANJ
|
December 14, 2009 |
|
KRISHNA CHANDRA MAURYA Vs. STATE OF U P
|
March 19, 2009 |
|
KRISHNA GOPAL Vs. STATE OF U P
|
August 12, 2009 |
|
Krishna Gopal Mehta and others Vs. Additional District Judge, Dehradun and others
|
August 27, 2009 |
|
KRISHNA GUPTA Vs. STATE OF U P
|
April 6, 2009 |
|
KRISHNA KANT PANDEY Vs. STATE OF U P
|
May 8, 2009 |
|
KRISHNA KISHORE SRIVASTAVA Vs. STATE OF UP
|
December 21, 2009 |
|
KRISHNA KUMAR Vs. VYAS SHIKSHA PRASAR SAMITI
|
July 31, 2009 |
|
Krishna Kumar Misra and others Vs. State of U.P. and another
|
January 9, 2009 |
|
KRISHNA KUMAR PATHAK Vs. STATE OF U P
|
April 22, 2009 |
|
KRISHNA KUMAR SINGH Vs. STATE OF U P
|
May 13, 2009 |
|
Krishna Kumar Singh Vs. State of U.P. and others
|
July 14, 2009 |
|
Krishna Kumar Singh and another Vs. Collector, Lakhimpur Kheri and others
|
August 17, 2009 |
|
Krishna Kumar Tiwari Vs. State of U.P.
|
March 19, 2009 |
|
KRISHNA LAL DUBEY Vs. STATE OF U P
|
May 26, 2009 |
|
Krishna Manohar Vs. State of U.P. and Others
|
August 19, 2009 |
|
KRISHNA MURARI PANDEY Vs. STATE OF U P
|
April 16, 2009 |
|
KRISHNA PAL Vs. STATE OF U P
|
January 22, 2009 |
|
Krishna Pal Singh Vs. State of U.P. and Others
|
November 10, 2009 |
|
KRISHNA PRASAD Vs. BHARAT PRASAD
|
July 7, 2009 |
|
KRISHNA YADAV Vs. KAMLESH BABU D I O S KANNAUJ
|
April 7, 2009 |
|
KSHETRIYA SRI GANDHI ASHRAM GOLGHAR GORAKHPUR Vs. DY LABOUR COMMISSIONER PRESCRIBED AUTHORITY
|
April 10, 2009 |
|
Kshetriyashree Gandhi Ashram and Another Vs. U.P. State Industrial Development Corporation Ltd. and Others
|
September 4, 2009 |
|
Kuldeep Bhardwaj Vs. State of U. P. and Others
|
August 21, 2009 |
|
Kuldeep Chaurasia & etc. Vs. State of U.P. & Ors.
|
September 7, 2009 |
|
KULDEEP KUMAR RANA Vs. STATE OF U P
|
April 16, 2009 |
|
Kuldeep Narain Tiwari Vs. Beena Saxena and others
|
June 22, 2009 |
|
KULDEEP SINGH Vs. STATE OF U P
|
May 7, 2009 |
|
KULE RAJ Vs. STATE OF U P
|
May 19, 2009 |
|
KULVEER Vs. STATE OF U P
|
January 28, 2009 |
|
KUMARI AJRA KHAN Vs. STATE OF U P
|
July 23, 2009 |
|
KUMARI SONIKA Vs. STATE OF U.P. AND ANOTHER
|
January 6, 2009 |
|
KUNDAN SINGH Vs. 1ST ADDL DISTRICT JUDGE BIJNORE
|
April 15, 2009 |
|
KUNJ BIHARI LAL Vs. STATE OF U P
|
March 3, 2009 |
|
KUNT PAL SINGH Vs. STATE OF U P
|
April 30, 2009 |
|
KUNTI Vs. COMMISSIONER MEERUT DIVISION MEERUT
|
May 22, 2009 |
|
KUNTI DEVI Vs. GURU PRASAD VISHWAKARMAMADHUKAR
|
May 19, 2009 |
|
KUNTI DEVI Vs. STATE OF U P
|
April 28, 2009 |
|
Kunti Devi Vs. State of U.P. and Others
|
November 13, 2009 |
|
KUNWAR ALIAS KUNWAR LAL Vs. STATE OF U P
|
May 22, 2009 |
|
Kurban Ali Vs. State of U. P. and others
|
May 6, 2009 |
|
Kusum Devi Vs. State of U.P. and Others
|
October 8, 2009 |
|
KUSUM DEVI Vs. STATE OF U.P.
|
August 10, 2009 |
|
KUSUM DEVI Vs. STATE OF U P
|
May 14, 2009 |
|
KUSUM LATA DEVI Vs. STATE OF U P
|
June 8, 2009 |
|
KUSUM LATA JAISWAL Vs. STATE OF U P
|
September 10, 2009 |
|
KUSUM SHUKLA Vs. STATE OF U P
|
April 9, 2009 |
|
KUSUM TIRTH Vs. STATE OF U P
|
April 22, 2009 |
|
KUSUMA PANDEY Vs. STATE OF U P
|
April 28, 2009 |
|
Kusumlata Vs. Reghuvansh Kumar
|
May 7, 2009 |
|
Kuwar Sahab Singh Vs. Regional Manager, U.P. State Road Transport Corporation & Ors.
|
August 20, 2009 |
|
L M L LIMITED Vs. STATE OF U P
|
September 18, 2009 |
|
L P SINGH Vs. CHAIRMAN U P POWER CORPORATION SHAKTI BHAWAN LUCKNOW
|
April 20, 2009 |
|
L.Ceiston and Another Vs. Thakur Madan Mohan Ji Maharaj Trust and Another
|
August 4, 2009 |
|
L.G.Electronics India Pvt.Ltd. Vs. Commissioner of Central Excise Noida
|
June 5, 2009 |
|
L.M.L.Ltd. Vs. State of U.P. and Others
|
September 18, 2009 |
|
LACHMAN Vs. ADDL COMMISSIONER JUDICIAL MORADABAD DIVISION MORADABAD
|
April 29, 2009 |
|
LADALE ALIAS FAIJAN Vs. STATE OF U P
|
June 29, 2009 |
|
LADDAN STEEL WARE MFG CO Vs. COMMISSIONER OF CUSTOMS IMPORT AND GENERAL NEW DELHI
|
January 22, 2009 |
|
LADLEY Vs. STATE OF U P
|
April 21, 2009 |
|
LAJJA RAM Vs. STATE OF U P
|
May 27, 2009 |
|
LAKHAN LAL Vs. STATE OF U P
|
July 31, 2009 |
|
LAKHAN SINGH Vs. STATE OF U P
|
July 2, 2009 |
|
Lakhan Singh (In Jail) Vs. State of U.P.
|
July 2, 2009 |
|
LAKHMI Vs. STATE OF U P
|
April 17, 2009 |
|
LAKSHMI KANT TRIPATHI Vs. STATE OF U P
|
April 28, 2009 |
|
Lakshmi Narain Khetan Vs. Commissioner of Income Tax (Appeals), Ghaziabad and Another
|
May 13, 2009 |
|
Lal Babu Vs. Addl. District Magistrate (F&R)/D.D.C, Deoria and others
|
July 9, 2009 |
|
LAL BABU SHUKLA Vs. STATE OF UTTAR PRADESH
|
April 8, 2009 |
|
Lal Bahadur Vs. District Magistrate, Bahraich and others
|
July 8, 2009 |
|
Lal Bahadur and others Vs. District Magistrate, Bahratch and others
|
July 8, 2009 |
|
LAL CHAND Vs. STATE OF UTTAR PRADESH
|
March 18, 2009 |
|
LAL CHAND PRASAD Vs. DY DIRECTOR OF CONSOLIDATION
|
May 6, 2009 |
|
LAL JI Vs. STATE OF U.P. AND OTHERS
|
December 24, 2009 |
|
LAL SAHAN CHAUDHARY Vs. STATE OF U P
|
March 20, 2009 |
|
LAL SINGH Vs. STATE OF UP
|
April 8, 2009 |
|
Lal Singh Bath Vs. XI Additional District Judge and another
|
November 30, 2009 |
|
LALA RAM Vs. STATE OF U P
|
May 7, 2009 |
|
LALA RAM Vs. STATE OF U P
|
June 2, 2009 |
|
LALA RAM NATH Vs. VTH ADDL DISTRICT JUDGE ETAWAH
|
April 8, 2009 |
|
LALA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JHANSI CAMP, JALAUN AT ORAL AND OTHERS
|
April 10, 2009 |
|
Lala Vishambhar Dayal Vs. Ishwar Singh and Others
|
May 12, 2009 |
|
LALARAM Vs. STATE OF U P
|
January 15, 2009 |
|
LALEY Vs. STATE OF U P
|
May 26, 2009 |
|
LALIT KUMAR MISRA Vs. STATE OF U P
|
February 24, 2009 |
|
LALIT KUMAR SHARMA Vs. STATE OF U P
|
March 3, 2009 |
|
LALIT SIROHI Vs. STATE OF U P
|
January 29, 2009 |
|
LALITA DEVI Vs. STATE OF U.P. AND OTHERS
|
February 17, 2009 |
|
LALJI RAM Vs. U P JAL NIGAM
|
June 9, 2009 |
|
LALJI YADAV Vs. STATE OF U P
|
May 29, 2009 |
|
LALLA BHAIYA Vs. STATE OF U P
|
April 30, 2009 |
|
LALLA SINGH Vs. STATE OF U P
|
May 6, 2009 |
|
LALLAN SINGH Vs. STATE OF U P
|
May 26, 2009 |
|
LALLOO Vs. COMMISSIONER ALLAHABAD DIVISION
|
July 29, 2009 |
|
LALLU ALIAS ABDUL RAHMAN Vs. STATE OF U P
|
March 30, 2009 |
|
Lallu and Another Vs. State of U.P.
|
July 27, 2009 |
|
Lallu Singh Vs. State of U.P.
|
April 2, 2009 |
|
Lalta (Interim Bail) Vs. State
|
October 13, 2009 |
|
LAMICOAT INTERNATIONAL PVT LTD Vs. COMMISSIONER OF C EX , NOIDA
|
June 25, 2009 |
|
Larsen & Toubro Ltd., Shakti Nagar Mirzapur Vs. State of U.P. and Others
|
August 18, 2009 |
|
LARSEN AND TOUBRO LIMIED Vs. K S BAIDWAN
|
March 31, 2009 |
|
LATA SRIVASTAVA Vs. STATE OF U P
|
May 18, 2009 |
|
LATE RAM PRASAD YADAV DEGREE COLLEGE VILL AND POST SIDHION Vs. STATE OF U P
|
May 15, 2009 |
|
LAUTAM RAM Vs. STATE OF U P
|
May 6, 2009 |
|
LAXMAN Vs. STATE OF U P
|
May 22, 2009 |
|
LAXMAN KHAIRWAL Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION LUCKNOW
|
February 10, 2009 |
|
LAXMAN SINGH ALIAS GULLAR Vs. STATE OF U P
|
April 1, 2009 |
|
LAXMI DEVI Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR NAGAR
|
July 1, 2009 |
|
LAXMI DEVI Vs. VIII ADDITIONAL DISTRICT JUDGE
|
April 30, 2009 |
|
Laxmi Devi Vs. State of U.P. and others
|
January 29, 2009 |
|
LAXMI MUSAHAR Vs. STATE OF U P
|
April 24, 2009 |
|
Laxmi Narain Gangwar and another Vs. State of U.P. and others
|
July 3, 2009 |
|
LAXMI PAT SINGHAL Vs. NASEEMA
|
February 6, 2009 |
|
LAXMI PRASAD Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
|
April 27, 2009 |
|
LAXMI SHANKAR YADAV Vs. STATE OF U P
|
June 12, 2009 |
|
Laxmi Steels, Distt.Ghaziabad Vs. State of U.P. and Others
|
August 26, 2009 |
|
Lechu Singh Vs. State
|
April 29, 2009 |
|
Lee Kun Hee, Chairman and others Vs. State of U.P. and another
|
November 13, 2009 |
|
LEKHRAJ Vs. STATE OF U P
|
April 17, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MOHD RAFIQ IDRISI
|
May 8, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA KANPUR Vs. XLLTH ADDL DISTRICT JUDGE KANPUR
|
February 6, 2009 |
|
LILAWATI Vs. STATE OF U P
|
April 17, 2009 |
|
Lilawati Devi (Smt.) Vs. State of U.P.and others
|
September 9, 2009 |
|
LOHIA AUTO INDUSTRY Vs. LOFIA STARLINGER LTD
|
August 26, 2009 |
|
LOKNATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
June 1, 2009 |
|
LOKNATH RAM Vs. DISTRICT MAGISTRATE MAHARJGANJ
|
May 5, 2009 |
|
LOLA ALIAS MANISH DHAR DUBEY ALIAS BABLOO Vs. STATE OF U P
|
January 28, 2009 |
|
LORD KRISHNA TEXTILES MILL, SAHARANPUR Vs. LABOUR COURT AND OTHERS
|
April 9, 2009 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE LUCKNOW
|
April 2, 2009 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. SRIMATI RAJ KUMARI
|
October 12, 2009 |
|
Lucknow Development Authority Through Its Secretary, Lucknow Vs. Raj Kumari and another
|
October 12, 2009 |
|
LUCKNOW KSHETRIYA GRAMIN BANK Vs. DEVENDRA KUMAR UPADHYAY
|
April 21, 2009 |
|
Lulu @ Ram Pratap Vs. State of U.P.
|
October 9, 2009 |
|
Luluwa and Others Vs. State of U.P. and Others
|
July 1, 2009 |
|
LUXMI NIWAS PANDEY Vs. ADDITIONAL DIRECTOR OF EDUCATION
|
January 19, 2009 |
|
LUXMI SHARMA Vs. PREM MOHAN SHARMA
|
April 29, 2009 |
|
M D U P STATE HANDLOOM CORP LTD Vs. ASHA LATA TALWAR
|
May 29, 2009 |
|
M L VERMA Vs. STATE OF U P
|
April 7, 2009 |
|
M.D.College, Agra Vs. Chancellor, DR. B.R. Ambedkar University, Agra and Others
|
November 11, 2009 |
|
M/s. Allahabad Traders Vs. State of U.P. and Ors
|
November 30, 2009 |
|
M/S. SANTOSH ASSOCIATE, KERAKAT, JAUNPUR THROUGH ITS SOLE PROPRIETOR AND PARTNER AND ANOTHER Vs. U.P. STATE BRIDGE CORPORATION LTD. AND OTHERS
|
September 11, 2009 |
|
MADAN LAL Vs. STATE OF U P
|
December 4, 2009 |
|
Madan Lal Vs. Prescribed Authority/Munsif, Agra and others
|
July 20, 2009 |
|
MADAN MISHRA Vs. STATE OF U.P. AND OTHERS
|
September 16, 2009 |
|
Madan Mohan Singh Vs. State of U.P. and Others
|
September 9, 2009 |
|
Madan Mohan Srivastava Vs. U.P. Jal Nigam and others
|
January 27, 2009 |
|
MADAN TIWARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE GROUP FORCE CENTRAL RESERVE POLICE FORCE RAMPUR UTTAR PRADESH
|
May 19, 2009 |
|
MADARSA ARABIYA NOORUL OLUM GADERUA AZAMGARH Vs. STATE OF U P
|
February 24, 2009 |
|
MADHAV PRASAD ALIAS PHOOL CHANDRA YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
Madhu and Another Vs. The Settlement Officer, Consolidation and Others
|
November 17, 2009 |
|
MADHU GUPTA Vs. SATISH CHAND
|
January 7, 2009 |
|
MADHU JOSHI Vs. STATE OF U P
|
December 9, 2009 |
|
MADHURI DEVI Vs. DISTT EDUCATION COMMITTEE THR CHAIRMAN AND 4 ORS
|
April 1, 2009 |
|
MADHYAMIK SHISHA PARIKSHAD Vs. ADDITIONAL DISTRICT JUDGE
|
November 12, 2009 |
|
MAGA SINGH Vs. STATE OF U P
|
May 26, 2009 |
|
MAHABIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
May 29, 2009 |
|
MAHABIR JUTE MILLS LTD Vs. ADDITIONAL DISTRICT JUDGE, GORAKHPUR
|
December 22, 2009 |
|
Mahabir Jute Mills Ltd. Vs. A.D.J., Gorakhpur and Others
|
December 22, 2009 |
|
MAHABIR SINGH INTER COLLEGE Vs. STATE OF U P
|
January 9, 2009 |
|
MAHADEV Vs. STATE OF U P
|
May 4, 2009 |
|
Mahadev Vs. State of U.P. and Others
|
November 11, 2009 |
|
MAHADEV PRASAD Vs. STATE OF U P
|
April 1, 2009 |
|
MAHANDRA Vs. STATE OF U P
|
May 25, 2009 |
|
Maharaja Dharmendra Prasad Singh and another Vs. Vivek Agarwal and others
|
April 6, 2009 |
|
Maharban Ali and Others Vs. State of U.P. and Another
|
July 6, 2009 |
|
MAHAVEER Vs. STATE OF U P
|
May 25, 2009 |
|
MAHAVEER Vs. STATE OF U P
|
March 30, 2009 |
|
MAHAVEER COLD STORAGE AND ICE FACTORY Vs. MADHUSUDAN MALYA
|
January 30, 2009 |
|
MAHAVEER SINGH Vs. STATE OF U P
|
March 16, 2009 |
|
MAHAVIR SINGH Vs. STATE OF U P
|
December 11, 2009 |
|
MAHAVIR SINGH CHAUDHARI Vs. STATE OF U P
|
April 20, 2009 |
|
MAHENDER SINGH Vs. STATE OF U P
|
August 13, 2009 |
|
MAHENDRA Vs. STATE OF U P
|
April 6, 2009 |
|
MAHENDRA Vs. STATE OF U P
|
August 28, 2009 |
|
MAHENDRA AND ANR Vs. STATE OF U P AND ORS
|
October 29, 2009 |
|
MAHENDRA BAHADUR SINGH Vs. STATE OF U P
|
June 9, 2009 |
|
MAHENDRA KUMAR Vs. VIJAI KUMAR GUPTA
|
April 6, 2009 |
|
Mahendra Kumar Gond Vs. District Inspector of Schools, Azamgarh and others
|
October 6, 2009 |
|
MAHENDRA KUMAR GOND Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH
|
August 6, 2009 |
|
Mahendra Kumar Gupta and Others Vs. State of U.P. and Others
|
October 28, 2009 |
|
MAHENDRA KUMAR MUDGAL Vs. STATE OF U P
|
February 6, 2009 |
|
MAHENDRA PAL SINGH Vs. STATE OF UP
|
November 6, 2009 |
|
Mahendra Pal Singh Vs. District Administrative Committee Constituted Under The U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules Badaun and Ors.
|
September 18, 2009 |
|
MAHENDRA PRATAP YADAV Vs. STATE OF U P
|
May 29, 2009 |
|
Mahendra Rai Vs. U.P. Public Services Tribunal and Others
|
July 16, 2009 |
|
MAHENDRA SINGH Vs. STATE OF U.P.
|
June 12, 2009 |
|
Mahendra Singh and another Vs. State of U.P.
|
November 3, 2009 |
|
MAHESH CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
July 15, 2009 |
|
MAHESH CHANDA VERMA Vs. STATE OF U P
|
April 10, 2009 |
|
MAHESH CHANDRA Vs. UNION OF INDIA
|
October 15, 2009 |
|
MAHESH CHANDRA AGRAWAL Vs. SRI KAPIL DEO
|
April 24, 2009 |
|
MAHESH DUTT SHUKLA Vs. COLLECTOR D M BARABANKI
|
June 4, 2009 |
|
MAHESH KAPOOR Vs. STATE OF U P
|
July 2, 2009 |
|
MAHESH PRASAD Vs. HIRA DEVI SHIKSHA SAMITI
|
August 19, 2009 |
|
MAHESH PRASAD KANNAUJIYA Vs. STATE OF U P
|
June 2, 2009 |
|
MAHESH SINGH Vs. STATE OF U P
|
August 13, 2009 |
|
MAHESHWARI TRADERS NAKA HINDOLA LUCKNOW Vs. STATE OF U P
|
April 17, 2009 |
|
MAHFOOJ Vs. STATE OF U P
|
April 2, 2009 |
|
Mahfooz Ahmad Khan Vs. State of U.P. and Others
|
July 21, 2009 |
|
MAHIMA Vs. STATE OF U P
|
November 19, 2009 |
|
Mahipal Singh Chauhan Vs. State of U.P. and Others
|
September 17, 2009 |
|
MAHKA DEVI ALIAS MAIKA DEVI Vs. STATE OF U P
|
April 9, 2009 |
|
MAHMOOD RAIS Vs. STATE OF UP
|
April 27, 2009 |
|
Mahomed Bagh Club Ltd., Lucknow Vs. Commissioner of Trade Tax, Lucknow & Ors.
|
December 10, 2009 |
|
MAHRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
January 27, 2009 |
|
MAINA DEVI Vs. U P STATE BRIDGE CORPORATION LTD
|
April 10, 2009 |
|
MAITHILI SARAN Vs. DISTRICT ASST REGISTRAR
|
April 15, 2009 |
|
MAKHAN LAL Vs. DISTRICT MAGISTRATE KHERI
|
January 5, 2009 |
|
MALIANA CO OPERATIVE CANE DEVELOPMENT UNION LTD Vs. TEJ RAM SHARMA
|
July 13, 2009 |
|
MALKAN SINGH Vs. BOARD OF REVENUE
|
May 27, 2009 |
|
MALTI DEVI Vs. VINOD SHANKER SINGH
|
September 2, 2009 |
|
MALTI DEVI Vs. RAJ BAHADUR
|
April 16, 2009 |
|
MALTI DEVI Vs. TAX RECOVERY OFFICER
|
January 9, 2009 |
|
MALTI DEVI DIXIT Vs. SATYA NARAIN JHAWAR
|
April 1, 2009 |
|
MALTI SHARMA Vs. JOINT DIRECTOR OF EDUCATION JHANSI DIVISION
|
May 15, 2009 |
|
MALTI SINGH ALIAS MADHURI Vs. DISTRICT JUDGE SULTANPUR
|
April 29, 2009 |
|
MALTI TIWARI Vs. STATE OF U P
|
April 15, 2009 |
|
MAMCHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
April 2, 2009 |
|
MAMTA DEVI Vs. STATE OF U P
|
April 10, 2009 |
|
MAMTA DEVI Vs. STATE OF U P
|
April 24, 2009 |
|
MAMTA DEVI Vs. SHIV PAL SINGH
|
December 15, 2009 |
|
MAMTA DUBEY Vs. RAJESH DUBEY
|
May 29, 2009 |
|
MAMTA GUPTA Vs. STATE OF U P
|
May 8, 2009 |
|
MAMTA KANNAUJIA Vs. STATE OF U P
|
February 6, 2009 |
|
MAMTA SINGH Vs. KAMALKANT GAUTAM
|
March 20, 2009 |
|
MAMTA SRIVASTAVA Vs. STATE OF U.P.
|
October 9, 2009 |
|
Man Chandra Singh Chauhan Vs. State of U.P. and Others
|
July 29, 2009 |
|
MANAGER NEW INDIA INSURANCE CO LTD Vs. JANAK DULARI
|
October 27, 2009 |
|
Manager, The New India Assurance Co. Ltd. Vs. Janak Dulari And Others
|
October 27, 2009 |
|
MANAGING COMMITTEE ALJAMIYA TUL ISLAMIA LIL BANAAT EDUCATIONAL SOCIETY DHAURA TANDA DISTRICT BAREILLY Vs. STATE OF U P
|
July 22, 2009 |
|
MANAGING COMMITTEE SUKHDEO SINGH LAVKUH MAHAVIDYALAYA Vs. STATE OF U P
|
April 9, 2009 |
|
Managing Director Vs. Asha Talwar
|
May 29, 2009 |
|
MANAGING DIRECTOR AKBARABAD KISAN SEWA SAHKARI SAMITI LTD Vs. AUTHORITY ASSISTANT LABOUR COMMISSIONER BIJNOR
|
May 26, 2009 |
|
Managing Director, U.P.S.R.T.C., Lucknow & Ors. Vs. Rinka Devi & Anr.
|
July 24, 2009 |
|
Manas Goswami Vs. Sri Pyare Lal Jaiswal & others
|
September 4, 2009 |
|
MANASVI KUMAR Vs. STATE OF U P
|
May 15, 2009 |
|
Manbodh, etc. Vs. State of U.P. and Others
|
July 17, 2009 |
|
MANDAVI TIWARI Vs. RADHA KRISHNA SINGH DISTRICT MAGISTRATE SULTANPUR
|
May 21, 2009 |
|
MANDESHWARI SAHKARI AWAS SAMITI LTD Vs. COOPERATIVE TRIBUNAL U P LUCKNOW
|
April 27, 2009 |
|
Manendra Nath Rai Vs. Uttar Pradesh Rajya and Another
|
July 21, 2009 |
|
MANGALSEN Vs. STATE OF U. P.
|
April 8, 2009 |
|
MANGALSEN ALIAS MANGAL Vs. STATE OF U P
|
April 8, 2009 |
|
MANGU LAL Vs. STATE OF U P
|
April 8, 2009 |
|
Manik Chandra Rai & another Vs. Veer Singh
|
November 4, 2009 |
|
MANIK CHANDRA SRIVASTAVA Vs. REGIONAL DEPUTY LABOUR COMMISSIONER, GORAKHPUR AND OTHERS
|
February 5, 2009 |
|
MANISH Vs. STATE OF U P
|
April 6, 2009 |
|
Manish Kumar Vs. State of U.P. & others
|
July 1, 2009 |
|
MANJU DEVI Vs. STATE OF U P
|
April 7, 2009 |
|
MANJU DEVI Vs. STATE OF U P
|
August 6, 2009 |
|
MANJU SHARMA Vs. STATE OF U P
|
April 15, 2009 |
|
MANJULA MISHRA Vs. COMMITTEE OF MANAGEMENT
|
May 26, 2009 |
|
MANJULA PANT Vs. BHATKHANDE MUSIC INSTITUTE A DEEMED UNIVERSITY LUCKNOW
|
April 22, 2009 |
|
MANMOHAN MISHRA Vs. STATE OF U P
|
April 17, 2009 |
|
MANNA LAL Vs. STATE OF U P
|
May 26, 2009 |
|
MANNA LAL GUPTA Vs. STATE OF U P
|
February 25, 2009 |
|
Manni Lal Vs. State of U.P.
|
December 17, 2009 |
|
MANOHAR LAL Vs. STATE OF U P
|
April 15, 2009 |
|
MANOHAR SINGH KANAK Vs. CHAIRMAN MANAGING DIRECTOR CENTRAL BANK OF INDIA
|
March 3, 2009 |
|
MANOHAR SINGH YADAV Vs. STATE OF U.P. AND OTHERS
|
July 30, 2009 |
|
MANOHRI SINGH Vs. STATE OF U P
|
December 8, 2009 |
|
Manohri Singh (In Jail) Vs. State of U.P
|
December 8, 2009 |
|
Manoj Vs. State of U.P.
|
August 20, 2009 |
|
Manoj Kumar Vs. State of U.P.
|
July 30, 2009 |
|
MANOJ KUMAR Vs. STATE OF U P
|
November 20, 2009 |
|
MANOJ KUMAR Vs. STATE OF U P
|
March 4, 2009 |
|
MANOJ KUMAR Vs. STATE OF U P
|
April 1, 2009 |
|
MANOJ KUMAR Vs. STATE OF U P
|
April 16, 2009 |
|
MANOJ KUMAR Vs. DISTRICT MAGISTRATE MIRZAPUR
|
June 30, 2009 |
|
Manoj Kumar (A. P. 186) Vs. State of U. P. and others
|
November 20, 2009 |
|
Manoj Kumar and others Vs. Tahir Mustafa Khan and others
|
December 14, 2009 |
|
MANOJ KUMAR GAUR Vs. STATE OF U P
|
March 19, 2009 |
|
MANOJ KUMAR MISHRA Vs. K RAVINDRA NAYAK PRE POSTED AS DISTT MAGISTRATE
|
May 24, 2009 |
|
MANOJ KUMAR PANDA Vs. UNION OF INDIA
|
April 16, 2009 |
|
MANOJ KUMAR RAM Vs. STATE OF U P
|
April 27, 2009 |
|
MANOJ KUMAR VARSHNEY Vs. NATIONAL INSURANCE CO LTD
|
May 21, 2009 |
|
MANOJ KUMAR YADAV Vs. DILIP SAHAI COLLECTOR
|
January 12, 2009 |
|
MANOJ KUMARI Vs. GOKARAN NATH MISRA
|
April 21, 2009 |
|
MANOJ PATIDAR Vs. STATE OF U P
|
April 13, 2009 |
|
MANOJ RASTOGI Vs. STATE OF U P
|
April 15, 2009 |
|
MANOJ YADAV Vs. STATE OF U P
|
July 27, 2009 |
|
MANOKANIKA UPADHYAYA Vs. REGISTRAR GENERAL
|
February 11, 2009 |
|
MANORAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 26, 2009 |
|
MANSA RAM YADAV Vs. STATE OF U P
|
May 20, 2009 |
|
MANSA RAM YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
MANSI ALIAS HUSANA Vs. STATE OF U P
|
April 24, 2009 |
|
MANSOOR AHMAD Vs. STATE OF U P
|
May 28, 2009 |
|
MANSOOR ALI Vs. STATE OF U P
|
June 15, 2009 |
|
MANU PANDEY Vs. UNION OF INDIA
|
May 8, 2009 |
|
MAQBOOL Vs. STATE OF U P
|
May 6, 2009 |
|
MASALI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
March 17, 2009 |
|
Mashooq Ahmad Vs. State of U.P. and Others
|
July 2, 2009 |
|
MASOOD ALAM Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS FAIZABAD
|
May 21, 2009 |
|
Mata Badal Singh & Ors. Vs. Deputy Director of Consolidation, Barabanki & Anr.
|
October 23, 2009 |
|
Mata Badal Singh and others Vs. D.D.C. and another
|
October 23, 2009 |
|
MATA SURAJMUKHI GIRLS DEGREE COLLEGE OF COMMERCE AND ECONOMICS SHAHDARA DISTRICT AGRA Vs. STATE OF U P
|
July 7, 2009 |
|
Mateen Ahmad Khan and Others Vs. Krishi Utpadan Mandi Samiti and Others
|
September 14, 2009 |
|
MATHURA PRASAD ALIAS BHIKKA Vs. STATE OF U P
|
May 18, 2009 |
|
MATLOOB GAUR Vs. STATE OF UP
|
October 15, 2009 |
|
MATUKKI Vs. RAJWANTI
|
April 20, 2009 |
|
MAYA Vs. STATE OF U P
|
October 30, 2009 |
|
Maya Devi Vs. State of U.P. and others
|
August 10, 2009 |
|
MAYA DEVI Vs. STATE OF U P
|
July 22, 2009 |
|
MAYA PRESS PRIVATE LIMITED Vs. ANOOP KUMAR
|
April 28, 2009 |
|
MAYA RAM Vs. ASHOK SINGH
|
January 21, 2009 |
|
MAYANK KUMAR SINGH Vs. UNIVERSITY OF LUCKNOW
|
January 21, 2009 |
|
MAZDA BEGUM Vs. STATE OF U P
|
February 25, 2009 |
|
MD SHAHID Vs. STATE OF U P
|
April 15, 2009 |
|
MEENA SINGH Vs. MITHLESH KUMAR SINGH
|
February 3, 2009 |
|
MEENA SRIVASTAVA Vs. RAM KISHORE TEWARI
|
May 28, 2009 |
|
MEENAKSHI Vs. STATE OF U P
|
July 28, 2009 |
|
MEENAWATI Vs. DIRECTOR OF EDUCATION HIGHER U P
|
November 23, 2009 |
|
MEER KHAN Vs. STATE OF U P
|
July 16, 2009 |
|
Meera @ Jayanti Devi Vs. State of U.P. and another
|
August 24, 2009 |
|
MEERA YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
MEERUT CEMENT COMPANY PVT LTD Vs. REGIONAL APPELLATE COMMITTEE ASSESSMENT U P STATE ELECTRICITY BOARD
|
September 7, 2009 |
|
MEERUT DEVELOPMENT AUTHORITY Vs. VEER PAL
|
August 10, 2009 |
|
MEERUT DEVELOPMENT AUTHORITY Vs. RAMESH CHAND
|
March 20, 2009 |
|
MEERUT INDUSTRIES LTD. Vs. UNION OF INDIA
|
December 8, 2009 |
|
MEGH RAJ Vs. STATE OF U P
|
July 24, 2009 |
|
Megh Raj (In Jail) Vs. State of U.P. and Others
|
July 24, 2009 |
|
MEGHA ALIAS MUNGA RANI Vs. STATE OF U P
|
April 16, 2009 |
|
Mehar Chand Vs. Union of India Through Ministry of Defence, New Delhi and others
|
March 16, 2009 |
|
MEHARBAN ALI ALIAS TONI Vs. STATE OF U P
|
July 6, 2009 |
|
Meharban and Others Vs. State of U.P. and Others
|
September 17, 2009 |
|
MEHBOOB ALAM Vs. STATE OF U P
|
July 27, 2009 |
|
Mehndi Hasan Vs. State of U.P. and another
|
February 13, 2009 |
|
MEHZABEEN KHATTON ALIAS MONI Vs. STATE OF U P
|
April 22, 2009 |
|
Mekaster Telematics Ltd. Vs. Managing Director, Pradeshiya Industrial and Investment Corporation of U.P. Ltd. and Others
|
September 17, 2009 |
|
MENTHA & ALLIED PRODUCTS LTD Vs. COMMISSIONER OF C EX , MEERUT
|
September 16, 2009 |
|
MERINO INDUSTRIES LTD Vs. STATE OF U P
|
April 30, 2009 |
|
MERINO LTD Vs. PRESCRIBED AUTHORITY LABOUR COMMISSIONER BIJNORE
|
January 12, 2009 |
|
MEWA LAL Vs. 2ND ADDLL DISTRICT JUDGE MIRZAPUR
|
January 15, 2009 |
|
MEWA LAL Vs. LAV KUSH KUMAR
|
April 28, 2009 |
|
MEWA RAM Vs. STATE OF U P
|
May 11, 2009 |
|
MIJAJI LAL Vs. STATE OF U P
|
February 6, 2009 |
|
MINNAT ALI Vs. STATE OF U P
|
April 9, 2009 |
|
MINRA DEVI Vs. KUBER
|
July 31, 2009 |
|
MINTOO MAHKAR AND ANIL Vs. STATE OF U P
|
April 29, 2009 |
|
Mirza Javed Murtaza Vs. U.P. State Industrial Development Corporation Ltd., Kanpur & Ors.
|
January 29, 2009 |
|
MISHRA BROTHERS BLOCK DISTRIBUTOR KEROSENE OIL BLOCK SURIAWAN SANT RAVIDAS NAGAR Vs. STATE OF U P
|
May 17, 2009 |
|
MISHRI LAL Vs. STATE OF U P
|
January 15, 2009 |
|
MISHRI LAL ALIAS TEDHE Vs. STATE OF U P
|
May 27, 2009 |
|
MITHILESH KUMARI VARSHNEY Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
January 27, 2009 |
|
Mithla Sahu Vs. State of U.P. and another
|
December 17, 2009 |
|
MITHLESH Vs. COLLECTOR
|
May 18, 2009 |
|
Mitra Sen Yadav & Anr. Vs. State of U.P.& Anr.
|
July 30, 2009 |
|
MODERN PUBLIC SCHOOL GHIWARI Vs. STATE OF U P AND ORS
|
October 30, 2009 |
|
MODERN STEEL INDUSTRIES GHAZIABAD Vs. STATE OF UP
|
December 18, 2009 |
|
MODI NAGAR PAPER MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 17, 2009 |
|
Modi Sugar Mills Vs. Labour Court (II), U. P., Ghaziabad and others
|
October 9, 2009 |
|
MODI SUGAR MILLS Vs. PRESIDING OFFICER LABOUR COURT
|
November 10, 2009 |
|
Modi Sugar Mills (A Unit of Modi Industries Ltd. Modi Nagar), Ghaziabad Vs. Labour Court (II), Uttar Pradesh, Ghaziabad and Ors.
|
November 9, 2009 |
|
MODI TEXTILES LTD. Vs. STATE OF U.P.
|
November 13, 2009 |
|
MOHABBEY ALI Vs. TEJ BAHADUR
|
July 9, 2009 |
|
MOHAMAD ASHHAQ Vs. IST ADDITIONAL DISTRICT JUDGE BIJNOR
|
May 14, 2009 |
|
MOHAMMAD AHMAD Vs. STATE OF U P
|
April 7, 2009 |
|
Mohammad Ahmad Khan Vs. Ashok Kumar
|
August 21, 2009 |
|
Mohammad Fazalur Rahman Khan Vs. Tanveer Ahmad Khan
|
August 11, 2009 |
|
MOHAMMAD IRSHAD Vs. ADDL DISTRICT JUDGE COURT NO 12 LUCKNOW
|
January 16, 2009 |
|
MOHAMMAD MISBAHUDDIN ANSARI [U A 227] Vs. CIVIL JUDGE MALIHABAD S D LUCKNOW
|
April 9, 2009 |
|
MOHAMMAD MOBIN @ PAPPU Vs. STATE OF U P
|
November 17, 2009 |
|
MOHAMMAD SABBU Vs. STATE OF U P
|
May 20, 2009 |
|
MOHAMMAD SHARIF Vs. DISTRICT JUDGE
|
September 7, 2009 |
|
MOHAN Vs. DISTRICT MAGISTRATE/COLLECTOR GHAZIPUR
|
July 23, 2009 |
|
Mohan @ Bichia (In Jail) Vs. State of U.P.
|
December 8, 2009 |
|
MOHAN ALIAS BICHIA Vs. STATE OF U P
|
December 8, 2009 |
|
MOHAN ALIAS PAPPU Vs. STATE OF U.P.
|
September 8, 2009 |
|
MOHAN GIRI Vs. STATE OF U P
|
April 17, 2009 |
|
MOHAN KUMARI Vs. STATE OF U P
|
April 30, 2009 |
|
Mohan Lal Vs. Kanchedi Lal Rathore
|
May 22, 2009 |
|
Mohan Lal Vs. General Manager (Zone) FCI and others
|
October 24, 2009 |
|
Mohan Lal and Another Vs. State of U.P. and Others
|
August 20, 2009 |
|
MOHAN LAL SRIVASTAVA Vs. PARSHOTTAM
|
July 14, 2009 |
|
MOHAN RAM Vs. STATE OF U P
|
April 10, 2009 |
|
Mohan Singh Vs. State of U.P. and others
|
July 16, 2009 |
|
Mohan Singh and others Vs. Board of Revenue, U. P., Allahabad and others
|
September 4, 2009 |
|
MOHD AFTAB KHAN Vs. SECRETARY U P LEGISLATIVE ASSEMBLY
|
May 5, 2009 |
|
MOHD AHMAD Vs. AHMAD HASAN
|
December 22, 2009 |
|
MOHD AKHTAR SIDDIQUI ALIAS BABAR Vs. STATE OF U P
|
September 10, 2009 |
|
MOHD ALAM Vs. STATE OF U P
|
May 13, 2009 |
|
MOHD ALIM S/O LATE GULAM ZILANI Vs. STATE OF U P THRU PRIN SECY NAGAR VIKAS AND ORS
|
October 30, 2009 |
|
MOHD ASIF Vs. STATE OF U P
|
April 2, 2009 |
|
MOHD AYYUB Vs. STATE OF U P
|
April 1, 2009 |
|
MOHD GAYAS Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE SR DIV KANPUR NAGAR
|
July 8, 2009 |
|
MOHD GULAM JILANI BEG Vs. UNION OF INDIA
|
April 1, 2009 |
|
MOHD HANEEF Vs. SUNIL TULI
|
February 18, 2009 |
|
MOHD HASAN Vs. SHAFIQ AHMAD
|
May 29, 2009 |
|
MOHD HASNAIN KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
April 9, 2009 |
|
MOHD HUSAIN Vs. SPL ADJ GONDA
|
April 22, 2009 |
|
MOHD HUSSAIN Vs. STATE OF U P
|
May 13, 2009 |
|
MOHD ILIYAS Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 6, 2009 |
|
MOHD IQBAL Vs. XVI ADDITIONAL D J AND ORS
|
November 6, 2009 |
|
MOHD IRFAN KHAN Vs. STATE OF U P
|
April 8, 2009 |
|
MOHD ISRAR KHAN Vs. U P SHIA CENTRAL WAQF BOARD
|
April 6, 2009 |
|
MOHD MANZOOR ALI Vs. XVI ADDITIONAL D J AND ORS
|
November 6, 2009 |
|
MOHD MEHBOOB ALAM Vs. UNION OF INDIA
|
July 31, 2009 |
|
MOHD MUSTAKIM Vs. STATE OF U P
|
April 22, 2009 |
|
MOHD MUZAMMIL KHAN Vs. MOHD NADIR KHAN
|
May 4, 2009 |
|
MOHD PARVEZ Vs. STATE OF U P
|
May 14, 2009 |
|
MOHD PARVEZ KHAN Vs. STATE OF U P
|
May 6, 2009 |
|
MOHD RAID Vs. STATE OF U P
|
December 7, 2009 |
|
MOHD RIHAN ANSARI Vs. SARDAR JASWANT SINGH
|
November 5, 2009 |
|
MOHD SADIK ANSARI Vs. STATE OF U P
|
May 28, 2009 |
|
MOHD SAJID Vs. STATE OF U P
|
July 27, 2009 |
|
MOHD SALEEM Vs. GENERAL OFFICER COMMANDING- IN-CHIEF CENTRAL COMMAND
|
June 2, 2009 |
|
MOHD SARWAR Vs. STATE OF U P
|
October 9, 2009 |
|
MOHD SHABBAR ALI HASHMI Vs. STATE OF U P
|
May 14, 2009 |
|
MOHD SHABBIR Vs. STATE OF U P
|
May 8, 2009 |
|
MOHD WAHID ANSARI Vs. STATE OF U P
|
April 28, 2009 |
|
MOHD YUSUF Vs. SHAFIQUR REHMAN KHAN
|
May 1, 2009 |
|
MOHD ZISHAN Vs. STATE OF U P
|
April 10, 2009 |
|
Mohd. Gayasuddin Vs. State of Uttar Pradesh and others
|
April 7, 2009 |
|
Mohd. Ishaq & Ors. Vs. State of Uttar Pradesh & Anr.
|
October 14, 2009 |
|
MOHD. KALIM AND OTHERS Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) AND OTHERS
|
December 10, 2009 |
|
Mohd. Ramzan Khan (D) by L.Rs. Vs. D.D.C., Allahabad and others
|
September 10, 2009 |
|
MOHD. RASHID Vs. STATE OF U.P.
|
November 26, 2009 |
|
Mohd. Rasid Vs. State of U.P. and Others
|
December 7, 2009 |
|
Mohd. Tahir Vs. State of U.P.
|
December 16, 2009 |
|
Mohd.Azad Alam (In Jail) Vs. State of U.P.
|
September 14, 2009 |
|
Mohd.Haleem Vs. Sub Divisional Officer, Aurai and Others
|
July 30, 2009 |
|
Mohd.Naeem Vs. Gaindan Lal and Another
|
October 27, 2009 |
|
Mohd.Najam Siddiqui Vs. Principal, Hamidiya Girls Degree College, Allahabad and Others
|
July 3, 2009 |
|
Mohd.Saleem Vs. State of U.P. and others
|
November 17, 2009 |
|
Mohd.Sami Vs. IVth additional district judge, kanpur Nagar and Another
|
August 19, 2009 |
|
Mohd.Shamim Vs. Additional District Judge and others
|
November 3, 2009 |
|
Mohd.Sharif Advocate Vs. District Judge, Mahoba and Others
|
September 7, 2009 |
|
Mohd.Tahir Vs. State of U.P. and Others
|
August 12, 2009 |
|
Mohd.Tariq Khan and Another Vs. State of U.P. and Others
|
September 17, 2009 |
|
Mohd.Zafar and Another Vs. State of U.P. and Others
|
August 24, 2009 |
|
Mohit Vs. State of U.P. and Another
|
October 13, 2009 |
|
MOHIT KUMAR Vs. LILU KUMAR
|
May 4, 2009 |
|
MOHIT KUMAR VARSHNEY Vs. GIRRAJ FOOD PRODUCTS HATHRAS
|
May 29, 2009 |
|
MOHIT SINGH Vs. STATE OF U P
|
December 2, 2009 |
|
Mohit Tandon Vs. Preeti Tandon
|
December 7, 2009 |
|
Mohiuddin Vs. Mohd. Shahi
|
August 3, 2009 |
|
MOLHAR SINGH Vs. DDC AND OTHERS
|
December 10, 2009 |
|
Molhu and others Vs. State of U.P.
|
October 23, 2009 |
|
MONIKA STEELS PVT LTD Vs. UNION OF INDIA
|
December 17, 2009 |
|
Moninder Singh Pandher & Anr. Vs. State of U.P.
|
September 11, 2009 |
|
MONU Vs. STATE OF U P
|
April 1, 2009 |
|
Monu @ Chhota@ Ashish Vs. State of U.P. and Another
|
December 17, 2009 |
|
MONU ALIAS CHHOTA ALIAS ASHISH Vs. STATE OF U P
|
December 17, 2009 |
|
MOOL CHAND Vs. STATE OF U P
|
March 17, 2009 |
|
MOOL CHANDRA Vs. STATE OF U P
|
November 20, 2009 |
|
MOOL SHANKER SINGH Vs. REGIONAL MANAGER, PUNJAB NATIONAL BANK AND ANR
|
December 14, 2009 |
|
MORE PAL AND ANR Vs. GAON SABHA AND ORS
|
October 29, 2009 |
|
Moti Lal Vs. State of U.P.
|
October 26, 2009 |
|
MOTI RAM Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
July 27, 2009 |
|
MOTILAL Vs. STATE OF U P
|
June 10, 2009 |
|
Motilal Vs. Mandaliya Balikavidyalaya Nirikshika, Jhansi Mandal, Jhansi and Others
|
March 31, 2009 |
|
MRITYUNJAI Vs. STATE OF U P
|
November 18, 2009 |
|
MUJEEB @ MAJNU Vs. COMMISSIONER DEVI PATAN MANDAL GONDA AND OTHERS
|
November 11, 2009 |
|
MUJIBUDDIN AND ANR Vs. STATE OF U P
|
November 6, 2009 |
|
MUKESH Vs. STATE OF U P
|
May 8, 2009 |
|
MUKESH CHANDRA KAUSHIK Vs. STATE OF UTTAR PRADESH
|
April 9, 2009 |
|
MUKESH CHOUDHARY Vs. STATE OF U P THR ITS PRIN SECY HOME CIVIL SECTT
|
October 27, 2009 |
|
MUKESH KUMAR Vs. SHAKUNTALA
|
August 21, 2009 |
|
Mukesh Kumar Vs. State of U.P. and Others
|
July 23, 2009 |
|
MUKESH KUMAR Vs. STATE OF U P
|
April 20, 2009 |
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MUKESH KUMAR Vs. STATE OF U P
|
April 2, 2009 |
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MUKESH KUMAR Vs. STATE OF U P
|
April 29, 2009 |
|
Mukesh Kumar & etc. Vs. State of U.P. & Ors.
|
April 29, 2009 |
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MUKESH KUMAR TEWARI Vs. STATE OF U P
|
April 1, 2009 |
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MUKESH SHUKLA Vs. FATEH BAHADUR SINGH
|
October 24, 2009 |
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MUKESH SHUKLA AND ORS Vs. FATEH BAHADUR SINGH
|
November 13, 2009 |
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Mukeshpal Singh Vs. State of U.P. and Others
|
September 14, 2009 |
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Mukhtar and others Vs. State of U.P.
|
November 12, 2009 |
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MUKHTAR SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR CAMP, LAKHIMPUR KHERI AND OTHERS
|
February 19, 2009 |
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Mukhtiyar and others Vs. State
|
December 9, 2009 |
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MUKHTYAR SINGH Vs. STATE OF U P
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May 28, 2009 |
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MUKHUT Vs. DEPUTY DIRECTOR OF CONSOLIDATION PADRAUNA DEORIA
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March 17, 2009 |
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MUKIMUDDIN Vs. STATE OF U P
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June 8, 2009 |
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MUKTESHWAR SINGH Vs. STATE OF U P
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May 8, 2009 |
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Mulayam Patel Vs. State of U.P.
|
December 16, 2009 |
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MULAYAM SINGH Vs. STATE OF U P
|
June 10, 2009 |
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Multitex Filtration Engineering Ltd. Vs. Commissioner, Commercial Taxes, U.P. Lucknow.
|
July 20, 2009 |
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MUMTAZ AHMAD Vs. COMPETENT AUTHORITY VI A D J ALLAHABAD
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May 21, 2009 |
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Mumtaz Ahmad Ansari Vs. Nagar Panchayat, Katara, Gonda and another
|
August 7, 2009 |
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MUMTAZ RASOOL ADVOCATE Vs. STATE OF U P
|
May 26, 2009 |
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MUNAF Vs. STATE OF U P
|
March 30, 2009 |
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Munendra Vishwas Vs. State of U.P. and Others
|
September 17, 2009 |
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MUNESH SRIVASTAVA Vs. STATE OF U P
|
May 4, 2009 |
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MUNESH TYAGI Vs. U P BRIDGE CORPORATION
|
May 26, 2009 |
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MUNISHWAR SINGH Vs. STATE OF U P
|
May 26, 2009 |
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MUNNA Vs. U P POWER CORPORATION LUCKNOW
|
April 21, 2009 |
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MUNNA Vs. STATE OF U P
|
April 17, 2009 |
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MUNNA LAL Vs. STATE OF U P
|
April 20, 2009 |
|
MUNNA LAL Vs. STATE OF U P
|
May 18, 2009 |
|
MUNNI Vs. STATE OF U.P.
|
December 16, 2009 |
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MUNNI DEVI Vs. STATE OF U P
|
March 31, 2009 |
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MUNNI DEVI ALIAS VIMLESH KUMARI Vs. STATE OF U P
|
April 17, 2009 |
|
MUNNI DEVI SINGH WRONGLY AS SMT RAM KUMAR SINGH AND AN Vs. STATE OF U P
|
April 27, 2009 |
|
MUNNI PANDEY Vs. STATE OF U P
|
May 14, 2009 |
|
Munshi Singh Vs. State of U.P. and Others
|
September 4, 2009 |
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MURAD KHAN Vs. STATE OF U P
|
February 24, 2009 |
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MURARI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
|
January 22, 2009 |
|
MURLI MANOHAR AGARWAL Vs. NATIONAL SMALL INDUSTRIES COR LTD
|
December 11, 2009 |
|
MURLI SINGH Vs. RAM SINGH
|
March 13, 2009 |
|
MURTI DEVI Vs. VTH ADDL DISTRICT JUDGE
|
February 6, 2009 |
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MUSHEER AHMAD Vs. STATE OF U P AND ORS
|
October 29, 2009 |
|
MUSHIR AHMAD Vs. STATE OF U P
|
June 9, 2009 |
|
MUSHTAQ Vs. STATE OF U P
|
May 6, 2009 |
|
MUSTAID Vs. STATE OF U P
|
May 18, 2009 |
|
Mustakeem Vs. Nagar Palika Parishad and others
|
December 10, 2009 |
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MUSTAQUE ALI Vs. NET RAM GANGWAR
|
August 21, 2009 |
|
Mustzab Khan and Others Vs. Arvind Kumar Mittal and Others.
|
October 14, 2009 |
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N.C. GANGULY Vs. BANK OF BARODA AND OTHERS
|
October 15, 2009 |
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NAARANDRA KUMAR YADAV Vs. STATE OF U P
|
May 18, 2009 |
|
NAASIR HUSAIN Vs. ASSISTANT LABOUR COMMISSIONER
|
November 25, 2009 |
|
NABABUDDIN KHAN Vs. STATE OF U P
|
April 13, 2009 |
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NABI JAN QURESHI Vs. STATE OF U P
|
December 1, 2009 |
|
NAEEM AHMAD Vs. STATE OF U.P.
|
September 18, 2009 |
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NAFEES AHMAD KHAN Vs. U P STATE
|
May 6, 2009 |
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NAFEES AHMAD NAFEES AHMAD KHAN Vs. STATE OF U P
|
May 15, 2009 |
|
NAGAR NIGAM, GHAZIABAD Vs. STATE OF U.P.
|
December 8, 2009 |
|
Nagar Nigam, Gorakhpur Vs. State of U.P. and Others
|
July 7, 2009 |
|
NAGAR SWASTH ADHIKARI, NAGAR MAHAPALIKA Vs. MAHENDRA SINGH
|
July 24, 2009 |
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NAGAR SWASTHYA ADHIKARI Vs. PHOOLI SINGH
|
April 22, 2009 |
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NAGESH KATARIYA Vs. STATE OF U P
|
May 12, 2009 |
|
NAGESH KUMAR SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
NAGESHWAR PRASAD Vs. STATE OF U P
|
April 15, 2009 |
|
NAHAR SINGH Vs. STATE OF U P
|
March 4, 2009 |
|
NAHAR SINGH Vs. STATE OF UP
|
September 16, 2009 |
|
NAIK R.K. MAHAPATRA Vs. CHIEF OF ARMY STAFF
|
October 23, 2009 |
|
Nain Singh Vs. State of U.P. and Others
|
August 28, 2009 |
|
NAJE AALAM Vs. STATE OF U P
|
July 17, 2009 |
|
NAKLI SINGH Vs. STATE OF U P
|
August 31, 2009 |
|
NAKSU Vs. STATE OF U P
|
September 11, 2009 |
|
Namita Singh Vs. State of U.P. and Others
|
February 5, 2009 |
|
NANAK CHAND (SINCE DECEASED) AND OTHERS Vs. JAI BHAGWAN
|
April 15, 2009 |
|
NANAK CHAND SHARMA Vs. STATE OF U P AND ORS
|
November 3, 2009 |
|
NAND KISHORE ALIAS PHULKI Vs. STATE OF U P
|
May 22, 2009 |
|
Nand Kishore Gupta and others Vs. State of U.P. and others
|
November 30, 2009 |
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NAND KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
|
May 15, 2009 |
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NAND KUMAR MISHRA Vs. STATE OF U P
|
April 15, 2009 |
|
Nand Lal @ Nand Ram Vs. Raja Ram
|
December 18, 2009 |
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NAND LAL AND OTHERS Vs. A.D.M. (SUPPLY) GORAKHPUR/FUNCTIONING AS DY. D.C., GORAKHPUR AND OTHERS
|
July 6, 2009 |
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NAND RAM AND ANOTHER Vs. ADDITIONAL COMMISSIONER AND OTHERS
|
December 21, 2009 |
|
Nand Ram Singh Vs. State of U.P. and others
|
September 3, 2009 |
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NANHE ALIAS INDRA KUMAR Vs. STATE OF U P
|
May 6, 2009 |
|
NANHEY LAL Vs. COMMISSIONER LUCKNOW DIVISION
|
May 4, 2009 |
|
NANHEY LAL GANGWAR Vs. STATE OF U P
|
May 11, 2009 |
|
NANHKOO CHAUDHARY Vs. STATE OF U P
|
April 17, 2009 |
|
NANKAU AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
December 8, 2009 |
|
NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
June 29, 2009 |
|
Narain Singh and Another Vs. State of U.P.
|
September 15, 2009 |
|
Narain Singh Bundela Vs. State of U.P. and Ors.
|
October 8, 2009 |
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NARAIN TRIVEDI Vs. STATE OF U P
|
January 15, 2009 |
|
NARAYAN PRASAD Vs. STATE OF U P
|
January 22, 2009 |
|
NARENDER YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
NARENDRA Vs. PRESCRIBED AUTHORITY
|
November 11, 2009 |
|
NARENDRA KUMAR Vs. STATE OF U P
|
April 27, 2009 |
|
NARENDRA KUMAR PANDEY Vs. UNION OF INDIA
|
April 8, 2009 |
|
NARENDRA KUMAR SHUKLA Vs. STATE OF U P
|
November 4, 2009 |
|
NARENDRA KUMAR SINGH Vs. STATE OF U P
|
April 6, 2009 |
|
Narendra Sharma and Another Vs. State of U.P. and Others
|
October 12, 2009 |
|
Narendra Singh Vs. State of U.P.
|
November 7, 2009 |
|
NARENDRA SINGH BHADORIYA Vs. STATE OF U P
|
July 14, 2009 |
|
Narendra Singh Solanki Vs. State of U. P. and others
|
October 24, 2009 |
|
NARESH Vs. STATE OF U P
|
April 16, 2009 |
|
NARESH CHANDRA Vs. STATE OF U P
|
April 17, 2009 |
|
NARESH CHANDRA ALIAS NARESL PAL Vs. STATE OF UP
|
May 18, 2009 |
|
NARESH CHANDRA GUPTA Vs. GENERAL MANAGER KARMIK UP STATE ROADWAYS TRANSPORT CORPORATION LUCKNOW
|
December 4, 2009 |
|
NARESH KUMAR Vs. SATE OF U P
|
May 11, 2009 |
|
NARESH KUMAR Vs. STATE OF U P
|
May 26, 2009 |
|
NARESH KUMAR Vs. STATE OF U P
|
April 1, 2009 |
|
NARESH YADAV Vs. STATE OF U P
|
May 6, 2009 |
|
NARINDER KUMAR CHOPRAI Vs. STATE OF U P
|
September 1, 2009 |
|
NASEEM Vs. STATE OF U P AND ORS
|
October 23, 2009 |
|
Naseem Ahmad Vs. State of U. P. and others
|
May 25, 2009 |
|
NASEEM AHMAD Vs. INDIAN OIL CORPORATION LTD
|
March 27, 2009 |
|
NASEEM AHMAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
|
July 3, 2009 |
|
NASEEM AKHTAR Vs. SUB-DIVISIONAL OFFICER BUDAUN
|
March 3, 2009 |
|
Naseem Ali Khan and others Vs. State of U.P. and others
|
September 2, 2009 |
|
NASEEM BANO Vs. STATE OF U P
|
April 30, 2009 |
|
NASEEM HAFEEZ Vs. STATE OF U P
|
January 22, 2009 |
|
Naseeruddin Khan Vs. U.P. Financial Corporation & Ors.
|
February 16, 2009 |
|
NASIM Vs. STATE OF U P
|
April 27, 2009 |
|
Nasir and Others Vs. State of U.P. and Another
|
September 16, 2009 |
|
Nasir Hasan Vs. Dy. Director of Consolidation, Bijnor and Others
|
July 6, 2009 |
|
Nasir Khan and others Vs. State of U.P. and others
|
December 10, 2009 |
|
NASSERUDDIN KHAN Vs. U.P. FINANCIAL CORPORATION
|
February 16, 2009 |
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Nathi Singh Vs. Regional Girls Inspectress of Schools, Agra & Ors.
|
March 5, 2009 |
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NATHMAL SHARMA Vs. STATE OF U P
|
April 10, 2009 |
|
NATHOO Vs. STATE OF U.P.
|
December 16, 2009 |
|
Nathoo and others Vs. State
|
December 16, 2009 |
|
NATHU Vs. STATE
|
November 18, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. PREM CHANDRA BAJPAI
|
November 19, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. DOLI
|
May 15, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. RAM VETI
|
May 25, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. NEETA YADAV
|
May 28, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. DEVI DEEN
|
May 27, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SUMAN DEVI
|
May 21, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. PHOOL JAHAN
|
May 19, 2009 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MEERA DEVI
|
January 23, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GUDDI DEVI
|
October 14, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. JAIRANI
|
January 7, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHIV BALAK RAWAT
|
January 9, 2009 |
|
National Insurance Company Ltd. Vs. Jokhu Singh and others
|
November 6, 2009 |
|
National Insurance Company Ltd. Vs. Chhotey Lal and Others
|
May 18, 2009 |
|
National Insurance Company Ltd. Vs. Anita Devi & Ors.
|
February 10, 2009 |
|
NATIONAL WINDER Vs. STATE OF U P
|
May 26, 2009 |
|
NATTHA RAM Vs. STATE OF U P
|
February 16, 2009 |
|
NATTHU LAL Vs. STATE OF U P
|
April 21, 2009 |
|
NAURANGI DEVI Vs. STATE OF U P
|
April 24, 2009 |
|
Naushad Vs. State of U.P.
|
August 19, 2009 |
|
NAUSHAD ALI Vs. STATE OF UTTAR PRADESH
|
May 29, 2009 |
|
NAV NIRMAN THEKEDAR KALYAN ASSOCIATION Vs. STATE OF U.P.
|
September 8, 2009 |
|
NAV SHAKTI ELECTRIC AND MACHINERY STORES Vs. COMMISSIONER OF TRADE TAX AND ORS.
|
November 3, 2009 |
|
NAVEEN MEENA JAIN Vs. COMMISSIONER OF INCOME-TAX
|
March 26, 2009 |
|
Naveen Prakashan Vs. State of U.P. and Others
|
July 29, 2009 |
|
Nawab Ahmad, Etc. Vs. Aligarh Muslim University, Aligarh and Others
|
September 17, 2009 |
|
NAWAL KISHORE Vs. STATE OF U P
|
May 7, 2009 |
|
NAWAL KISHORE SHARMA Vs. STATE OF U P
|
October 9, 2009 |
|
NAWAL KUMAR PATHAK Vs. STATE OF U P
|
May 19, 2009 |
|
NAZIM ALI Vs. STATE OF U P
|
December 1, 2009 |
|
NAZMA Vs. STATE OF U P
|
May 15, 2009 |
|
NAZMA Vs. STATE OF U.P.
|
December 23, 2009 |
|
Nazmi Begum and Others Vs. Union of India and Others
|
September 16, 2009 |
|
NEELAM DEVI Vs. STATE OF UP
|
December 14, 2009 |
|
NEELAM MISHRA Vs. STATE OF U P
|
April 28, 2009 |
|
NEELAM SINGH Vs. COL R N SINGH
|
May 18, 2009 |
|
NEENA CHATURVEDI Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
May 28, 2009 |
|
NEERAJ Vs. STATE OF U.P.
|
January 12, 2009 |
|
NEERAJ ALIAS NEERAJ TYAGI Vs. STATE OF U P
|
April 9, 2009 |
|
NEERAJ KUMAR Vs. STATE OF U P
|
July 2, 2009 |
|
NEERAJ KUMAR PANDEY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 14, 2009 |
|
NEERJA RAGHUVANSHI Vs. INDIAN TELEPHONE INDUSTRIES LTD
|
April 16, 2009 |
|
NEERU AGARWAL Vs. UNION OF INDIA
|
December 18, 2009 |
|
NEERU INTERPRISES Vs. DEPUTY COMMISSIONER ASSESSMENT TRADE TAX
|
November 24, 2009 |
|
Neeta Agarwal Vs. Commissioner/Chairman, Allahabad Development Authority, Allahabad and Others
|
August 25, 2009 |
|
NEETU Vs. STATE OF U P
|
April 27, 2009 |
|
NEETU AGARWAL Vs. COMMISSIONER
|
December 17, 2009 |
|
Neksey and others Vs. State of U.P.
|
November 5, 2009 |
|
Nem Singh Vs. State of U.P. and Others
|
September 2, 2009 |
|
Nemendra Singh and others Vs. Bhuvnendra Gola and others
|
October 13, 2009 |
|
NETA Vs. STATE OF U P
|
May 7, 2009 |
|
NETRA PAL Vs. STATE OF U P
|
April 20, 2009 |
|
NETRA PAL Vs. STATE OF U P
|
April 6, 2009 |
|
NETRA PAL Vs. STATE OF U P
|
January 9, 2009 |
|
NEW INDIA ASSURANCE CO Vs. SUNITA
|
May 14, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. UMA DEVI
|
May 15, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI
|
May 11, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAMTA DEVI
|
May 7, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAGBIRI
|
May 5, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. BINDRESH
|
May 25, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHARTI NIGAM
|
May 27, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH AGARWAL
|
February 9, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. ABDUL SATTAR KHAN
|
November 20, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. RADHA
|
December 15, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAHARUNISHA
|
December 16, 2009 |
|
New India Assurance Co. Ltd. Vs. Fashi Ahmad and others
|
September 4, 2009 |
|
New India Assurance Co. Ltd. Vs. Manorma Singh and others
|
October 21, 2009 |
|
New India Assurance Co. Ltd. Vs. Parul Arora and others
|
October 27, 2009 |
|
New India Assurance Co.Limited Through B.M. Vs. Sudha Gupta and others
|
October 14, 2009 |
|
New India Assurance Co.Ltd. Vs. Shravan Kumar Shukla and Ors.
|
July 17, 2009 |
|
New India Assurance Co.Ltd. Vs. Rakesh Kumar and others
|
December 23, 2009 |
|
New India Assurance Co.Ltd. Vs. Alok Dwivedi Alias Santosh Dwivedi and others
|
November 18, 2009 |
|
New India Assurance Co.Ltd. Vs. Rajesh Devi and Others
|
October 12, 2009 |
|
New India Assurance Co.Ltd. Vs. Maltigaur and Others
|
May 15, 2009 |
|
New India Assurance Co.Ltd. Vs. Gogi and Others
|
May 5, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHD. YAMEEN
|
October 5, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MEHARUNISHA ALIAS MISROZAND
|
December 17, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMPATI DEVI
|
October 21, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. NADEEM AKHTAR
|
October 5, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. M A C T AGAMGARH II A D J AZAMGARH
|
February 4, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ANOKHEY LAL
|
March 4, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MANU KRISHNA
|
April 16, 2009 |
|
New India Assurance Company Ltd., Allahabad Vs. Mohd.Yameen and others
|
October 5, 2009 |
|
NEW INDIA INSURANCE CO LTD Vs. SUSHILA DEVI
|
May 25, 2009 |
|
NEW INDIAASSURANCE CO LTD Vs. VITH ADDL DISTRICT JUDGE AZAMGARH
|
January 7, 2009 |
|
New Indiaassurance Company Ltd. Vs. Meharunisha @ Misrozand Others
|
December 1, 2009 |
|
NEW MAHAVIR TRANSPORT COMPANY OF BHARAT Vs. COMMISSIONER, COMMERCIAL TAX
|
October 26, 2009 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DESH RAJ
|
November 17, 2009 |
|
New Redson Laboratory (India) Vs. State of U.P. and Others
|
September 14, 2009 |
|
NIDAN KENDRA Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
May 16, 2009 |
|
NIDAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
|
January 12, 2009 |
|
NIDHI SINGH ALIAS NIKHITA BHARDWAJ Vs. STATE OF U P
|
March 23, 2009 |
|
Nihal Singh and others Vs. Harcharan Singh
|
July 23, 2009 |
|
Nikhat Parveen Vs. State of U.P.and others
|
May 15, 2009 |
|
Nikita Navlani Vs. Aligarh Muslim University, Aligarh and Others
|
September 3, 2009 |
|
NIPENDRA Vs. STATE OF U.P.
|
September 8, 2009 |
|
Niraj Kumar Tiwari Vs. Director of Education (Basic), Lucknow, U.P. and others
|
February 17, 2009 |
|
NIRANJAN LAL AGRAWAL Vs. DEPUTY COMMISSIONER (ASSESSMENT)
|
October 7, 2009 |
|
Nirmal Das @ Kalu and others Vs. State of Uttaranchal and another
|
March 24, 2009 |
|
Nirmal Devi Vs. State of U.P.and another
|
December 7, 2009 |
|
NIRMAL DEVI Vs. STATE OF U.P.
|
December 8, 2009 |
|
NIRMAL DEVI Vs. STATE OF UP
|
April 1, 2009 |
|
NIRMALA Vs. STATE OF U P
|
May 5, 2009 |
|
NIRMALA Vs. STATE OF U P
|
May 19, 2009 |
|
NIRMALA MEHROTRA Vs. JUDGE S C C (SPEICAL JUDGE) (SC/ST ACT)
|
September 4, 2009 |
|
NIRMALA RANI PANDEY Vs. CENTRAL BANK OF INDIA
|
May 29, 2009 |
|
NIRMALA VERMA Vs. NIRMAL BANERJII
|
July 21, 2009 |
|
NISAR AHMAD Vs. STATE OF U.P.
|
October 30, 2009 |
|
NISHA JOSHI Vs. STATE OF U P
|
April 24, 2009 |
|
NISHARAHMAD Vs. STATE OF U P
|
October 30, 2009 |
|
NISHIT SHARMA Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
February 6, 2009 |
|
NITIN KUMAR Vs. RAJENDRA KUMAR
|
April 2, 2009 |
|
NIYAMAT ALI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
October 15, 2009 |
|
NIYAMAT JAHAN Vs. STATE OF U P
|
August 12, 2009 |
|
Niyamat Jahan Vs. State of U.P. and Others
|
December 8, 2009 |
|
NIYAZ AHMAD KHAN Vs. STATE OF U P
|
April 21, 2009 |
|
NKC PROJECTS PVT LTD Vs. UTILITY ENERGY TECH AND ENGINEERS PVT LTD
|
March 24, 2009 |
|
No.63829833 Naik, R.K.Mahapatra Vs. Chief of Army Staff, New Delhi and Others
|
October 23, 2009 |
|
Noor Mohammad Vs. Dilfayyaz & Another
|
November 7, 2009 |
|
Nooruddin Vs. Sri Baba Kaleshwar Mayadev Mandir Samiti, Meerut
|
August 4, 2009 |
|
NOORULLAH Vs. STATE OF U P
|
July 3, 2009 |
|
NORTHERN INDI TEXTILES RESEARCH ASSOCIATION Vs. PRESIDING OFFICER
|
February 6, 2009 |
|
NOVAMET INDUSTRIES Vs. UNION OF INDIA
|
February 6, 2009 |
|
Nuruddin Vs. Anil Prakash and others
|
September 2, 2009 |
|
NUSARAT Vs. STATE OF U P
|
September 16, 2009 |
|
Nusrat Vs. State of U.P.
|
September 16, 2009 |
|
O P GUPTA Vs. STATE OF U P
|
July 13, 2009 |
|
O P SINGHANIA Vs. STATE OF UTTAR PRADESH
|
October 30, 2009 |
|
Obeetee Pvt. Ltd. Vs. State of U.P. and Others
|
December 10, 2009 |
|
OFFICIAL LIQUIDATOR U P Vs. RAJESH KUMAR SRIVASTAVA
|
January 21, 2009 |
|
OM PRAKASH Vs. STATE OF U P
|
April 22, 2009 |
|
OM PRAKASH Vs. STATE OF U P
|
May 28, 2009 |
|
OM PRAKASH Vs. DISTRICT MAGISTRATE MAHARJGANJ
|
May 5, 2009 |
|
OM PRAKASH Vs. STATE OF U P
|
December 11, 2009 |
|
OM PRAKASH Vs. STATE OF U P
|
December 9, 2009 |
|
Om Prakash Vs. Khairunnisa and another
|
August 11, 2009 |
|
Om Prakash Vs. Nathu Ram Gupta & another
|
August 13, 2009 |
|
OM PRAKASH Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY
|
September 10, 2009 |
|
OM PRAKASH Vs. STATE OF U.P.
|
August 21, 2009 |
|
OM PRAKASH AWASTHI Vs. STATE OF U P
|
May 19, 2009 |
|
OM PRAKASH AWASTHI Vs. STATE OF U P
|
April 16, 2009 |
|
Om Prakash Beri & Co. Vs. Ashfaq Ahmad and Others
|
July 27, 2009 |
|
Om Prakash Goyal Vs. Shri Chandra Kumar Jain
|
August 3, 2009 |
|
Om Prakash Gupta Vs. District Judge, Gorakhpur and Others
|
August 19, 2009 |
|
OM PRAKASH KAPOOR Vs. MANAGING DIRECTOR, UPSRTC
|
July 20, 2009 |
|
OM PRAKASH MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS FAIZABAD
|
May 21, 2009 |
|
OM PRAKASH SAHANI Vs. STATE OF U P
|
April 29, 2009 |
|
Om Prakash Sharma Vs. Committee of Management, Shri Mad Brahmanand Inter College, Aligarh and Others
|
September 18, 2009 |
|
OM PRAKASH SHUKLA Vs. ZILA PRASHASHNIK COMMITTEE LAKHIMPUR KHERI AND 3 ORS
|
May 18, 2009 |
|
Om Prakash Thathera Vs. State of U.P.
|
December 23, 2009 |
|
OM PRAKASH TRIPATHI Vs. DISTRICT BASIC SHIKSHA ADHIMARI VARANASI
|
April 30, 2009 |
|
OM PRAKASH YADAV Vs. COMMITTEE OF MNGEMENT NAGAR PALIKA INTER COLLEGE
|
November 25, 2009 |
|
OM SARAN TRIPATHI Vs. STATE OF U.P.
|
July 14, 2009 |
|
OM SHANKER SHARMA Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
April 17, 2009 |
|
OM VEER Vs. STATE OF U P
|
March 20, 2009 |
|
Ombir Singh Vs. State of U.P.
|
October 27, 2009 |
|
OMENDRA SINGH Vs. STATE OF U P
|
May 15, 2009 |
|
OMKAR NATH MISHRA Vs. STATE OF U P
|
May 6, 2009 |
|
OMKAR PAL Vs. STATE OF U P
|
February 13, 2009 |
|
OMMITTEE OF MANAGEMENT WAQF DARGAHAHMAD SHAH GULAB SHAH Vs. STATE OF U P
|
December 14, 2009 |
|
OMWATI Vs. STATE OF U P
|
February 4, 2009 |
|
OMWATI Vs. MANAGING DIRECTOR U P POWER CORP
|
April 15, 2009 |
|
ONKAR SINGH KADAM Vs. STATE OF U P
|
March 5, 2009 |
|
ORDINANCE FACTORY CO-OPERATIVE SOCIETY LTD Vs. STATE OF U P
|
July 15, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. REENA AWASTHI
|
February 2, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. SURESHWATI ALIAS SMT SURESH
|
May 4, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. SEEMA
|
May 4, 2009 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHYAM LAL AND OTHERS
|
April 9, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Neelam Awasthi & Ors.
|
July 6, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Rajeshwari & Ors.
|
March 17, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Azeemuddin and Others
|
October 22, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Sangita and others
|
October 24, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Achchelal and Others
|
September 14, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Lalita Pandey & Ors.
|
February 19, 2009 |
|
Oriental Insurance Co.Ltd. Vs. Chandra Kant Mishra
|
July 2, 2009 |
|
Oriental Insurance Co.Ltd.through its Manager, Lucknow Vs. Jagannath Yadav & Ors.
|
July 17, 2009 |
|
ORIENTAL INSURANCE COMAPNY LTD Vs. SURANTA DEVI
|
May 14, 2009 |
|
Oriental Insurance Company Ltd. Vs. Kesar Singh Bisht & others
|
May 4, 2009 |
|
OUDH SUGAR MILLS LTD Vs. STATE OF U P
|
May 27, 2009 |
|
P C BIRJU RAM Vs. STATE OF U P
|
April 17, 2009 |
|
P K JAISWAL Vs. STATE OF U P
|
April 15, 2009 |
|
P K KHATRI Vs. STATE OF U P
|
May 6, 2009 |
|
P P N RAJ Vs. STATE OF U P
|
May 5, 2009 |
|
P T C INDUSTRIES LTD Vs. UNION OF INDIA
|
December 18, 2009 |
|
P.N. SHUKLA Vs. CHAIRMAN, UTTAR PRADESH, STATE
|
September 1, 2009 |
|
P.N.Shukla Vs. Chairman, U.P. State Handloom Corporation Limited, Lucknow and Others
|
September 1, 2009 |
|
PALIWAL ALLOYS PVT LIMITED Vs. U P POWER CORPORATIONLTD
|
July 31, 2009 |
|
PALVAISH Vs. UP POWER CORPORATION LTD
|
August 13, 2009 |
|
Pancham Vs. Ram Gen and others
|
October 14, 2009 |
|
PANKAJ AGNIHOTRI Vs. STATE OF U P
|
April 7, 2009 |
|
PANKAJ BABU Vs. DEPUTY DIRECTOR OF EDUCATION AGRA REGION AGRA
|
February 28, 2009 |
|
PANKAJ KASHYAP Vs. STATE OF U P
|
May 12, 2009 |
|
Pankaj Mahendru Vs. Cantonment Board, Agra and Another
|
September 9, 2009 |
|
Pankaj Rai Vs. State of U.P.
|
July 29, 2009 |
|
PANKAJ RAJ Vs. STATE OF U P
|
July 29, 2009 |
|
PANNA LAL Vs. DISTRICT MAGISTRATE, GAUTAM BUDDH NAGAR
|
October 7, 2009 |
|
PANNALAL MAHESH CHANDRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 13, 2009 |
|
PAPPAN Vs. STATE OF U P
|
July 14, 2009 |
|
PAPPU Vs. STATE OF U P
|
July 1, 2009 |
|
PAPPU Vs. STATE OF U P
|
July 30, 2009 |
|
Pappu Vs. State of U.P.
|
September 2, 2009 |
|
PAPPU ALIAS JAFAR Vs. STATE OF U P
|
April 24, 2009 |
|
PAPPU ALIAS RAM PRATAP SINGH Vs. STATE OF U P
|
May 26, 2009 |
|
PAPPU GUPTA Vs. STATE OF U P
|
May 27, 2009 |
|
Pappu Ram Sewak Vs. State of U.P.
|
July 1, 2009 |
|
PAPPU SAROJ Vs. STATE OF U P
|
May 11, 2009 |
|
PAPPU SINGH Vs. STATE OF U P
|
May 13, 2009 |
|
PAPPU SINGH Vs. STATE OF U P
|
January 7, 2009 |
|
Param Lal Vs. Deputy Director of Consolidation and Others
|
September 8, 2009 |
|
PARAS NATH Vs. STATE OF U.P. AND OTHERS
|
July 28, 2009 |
|
Paras Nath Maurya Vs. State of U.P. and others
|
December 22, 2009 |
|
PARAS NATH YADAV Vs. KAUSHILYA
|
May 25, 2009 |
|
PARASNATH Vs. STATE OF U P
|
May 26, 2009 |
|
Parmal Singh Vs. State of U.P.
|
October 9, 2009 |
|
PARMANAND PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
July 14, 2009 |
|
PARMANAND YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS SANT KABIR NAGAR
|
April 8, 2009 |
|
PARMARTH MISHRA Vs. COLLECTOR DISTRICT MAGISTRATE DISTRICT DEORIA U P
|
May 13, 2009 |
|
PARMESH MISHRA Vs. STATE OF UTTAR PRADESH
|
April 15, 2009 |
|
PARVATI Vs. JAGDISH SHUKLA AND
|
April 30, 2009 |
|
PARVESH ALIAS PARVESH MISHRA Vs. STATE OF U P
|
May 8, 2009 |
|
PARWATI Vs. STATE OF U P
|
April 27, 2009 |
|
Parwati Devi (D.) through L.Rs. Vs. IInd Addl.District Judge, Jhansi and another
|
May 7, 2009 |
|
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. Vs. STATE OF U.P. AND OTHERS
|
December 17, 2009 |
|
PASHU SHAV UPYOG AUDYOGIK UTPADAN SAHKARI SAMITI LIMITED Vs. REGISTRAR CHIEF EXECUTIVE OFFICER U P KHADI AND VILL IND B
|
May 15, 2009 |
|
PATI RAM GANGWAR Vs. STATE OF U.P.
|
December 15, 2009 |
|
PATKAHIN Vs. STATE OF U P
|
April 2, 2009 |
|
PATMESHWARI Vs. ADDITIONAL COMMISSIONER DEVI PATAN MANDAL GONDA
|
May 25, 2009 |
|
PAVAN KUMAR GAUTAM Vs. STATE OF U P
|
April 16, 2009 |
|
PAWAN KUMAR (IN JAIL) Vs. STATE OF U P
|
July 2, 2009 |
|
PAWAN KUMAR MISHRA Vs. STATE OF U P
|
June 12, 2009 |
|
PAWAN KUMAR SINGH Vs. KUNWAR FATEH BAHADUR SINGH
|
April 8, 2009 |
|
PAWAN KUMAR SINGH HEAD MASTER BUDDHA GYAN BHARTI J H SCHOOL Vs. STATE OF U P
|
June 11, 2009 |
|
Pawan Kumar Tripathi & Ors. Vs. State of U.P. & Ors.
|
March 19, 2009 |
|
Pearey and Others Vs. State of U.P.
|
December 22, 2009 |
|
Peer Mohammad & Ors. Vs. State of U.P. & Ors.
|
February 13, 2009 |
|
PEOPLES COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
|
March 27, 2009 |
|
PEOPLES POLITICAL FRONT Vs. UNION OF INDIA
|
April 17, 2009 |
|
PESHKAR MOURYA Vs. STATE OF U P
|
May 7, 2009 |
|
Phaggan Vs. Saleem Uddin and another
|
December 17, 2009 |
|
PHARMACEUTICALS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
|
September 9, 2009 |
|
Phool Badan Verma Vs. Ram Badhaee and Ors.
|
August 13, 2009 |
|
PHOOL CHAND YADAV Vs. STATE OF U P
|
January 23, 2009 |
|
PHOOL DULARI Vs. STATE OF U P
|
May 4, 2009 |
|
PHOOL KUMARI Vs. L A O
|
April 29, 2009 |
|
Phool Prakash Vs. Union of India
|
June 30, 2009 |
|
PHOOL SINGH Vs. STATE OF U P
|
January 30, 2009 |
|
PHOOL SINGH ALIAS TEETU Vs. STATE OF U P
|
May 12, 2009 |
|
PICKET INTER COLLEGE KHATAULI DISTRICT Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 7, 2009 |
|
PINTU ALIAS PAWAN Vs. STATE OF U P
|
November 30, 2009 |
|
Pitambar (In Jail) Vs. State of U.P.
|
November 24, 2009 |
|
PITAMBER RAI Vs. ADDL. DISTRICT MAGISTRATE (F&R) AZAMGARH, EXERCISING POWER OF DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
May 12, 2009 |
|
PIYARA DEVI Vs. STATE OF U P
|
January 21, 2009 |
|
PODDAR ALLOYS PVT LTD Vs. UNION OF INDIA (UOI)
|
October 30, 2009 |
|
POOJA GOSWAMI Vs. STATE OF U P
|
April 22, 2009 |
|
POONAM SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 27, 2009 |
|
POONAM TYAGI WIDOW OF LATE A K TYAGI Vs. MUMTAZ AHMED INSPECTOR GENERAL OF POLICE LKO AND
|
April 29, 2009 |
|
POORAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 4, 2009 |
|
POORAN SINGH Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE D A A LALITPUR
|
June 30, 2009 |
|
POORANMASI DEHATI Vs. SHAMBHU CHAUDHARY
|
March 2, 2009 |
|
POPPAL Vs. STATE OF U P
|
March 3, 2009 |
|
PRABHA SHANKER MISRA Vs. STATE OF U P
|
August 31, 2009 |
|
PRABHAR PANDEY HEAD MASTER SHIV RAM JR HIGH SCHOOL Vs. STATE OF U P
|
June 11, 2009 |
|
Prabhat Dhadhania and others Vs. State of U.P. and another
|
February 5, 2009 |
|
PRABHAT DWIVEDI Vs. STATE OF U P
|
August 12, 2009 |
|
Prabhat Kumar Singh and Others Vs. State of U.P. and Others
|
July 29, 2009 |
|
Prabhat Ranjan Shukla Vs. State of U.P. and another
|
September 14, 2009 |
|
Prabhawati Vs. Vth Additional District Judge, Barabanki
|
September 7, 2009 |
|
PRABHU Vs. DISTRICT DEPUTY DIRECTOR CONSOLIDATION BAGHPAT
|
March 18, 2009 |
|
PRABHU DAYAL JAGANNATH Vs. COMMISSIONER, SALES TAX
|
November 13, 2009 |
|
PRABHU LAL Vs. MUMTAJ AHMAD
|
November 5, 2009 |
|
Prabhu Narain Singh Vs. State of U.P. and Others
|
May 18, 2009 |
|
Prabhu Narain Srivastava and others Vs. State of U.P. and others
|
January 22, 2009 |
|
PRABHUDAYAL AGARWAL Vs. DISTRICT JUDGE JHANSI
|
January 28, 2009 |
|
PRADEEP Vs. STATE OF U P
|
July 20, 2009 |
|
Pradeep and another Vs. State of U.P.
|
July 17, 2009 |
|
PRADEEP CONSTRUCTION COMPANY Vs. GENERAL MANAGER N C R ALLAHABAD
|
May 8, 2009 |
|
PRADEEP KUMAR Vs. MOHD SAIFULEZAZ ALAM KHAN
|
December 14, 2009 |
|
PRADEEP KUMAR GUPTA Vs. STATE OF U P
|
August 7, 2009 |
|
PRADEEP KUMAR GUPTA Vs. RAJA JWALA PRASAD ARYA INTER COLLEGE BIJNOR
|
May 19, 2009 |
|
Pradeep Kumar Gupta and Anr Vs. State of U. P. and Ors
|
August 7, 2009 |
|
PRADEEP KUMAR SHUKLA ALIAS GURU Vs. UNION OF INDIA
|
February 25, 2009 |
|
Pradeep Kumar Singh Pourush Vs. State of U.P. and Others
|
September 1, 2009 |
|
PRADEEP KUMAR WALIA; ANIL KUMAR DIXIT Vs. STATE OF UTTAR PRADESH
|
March 6, 2009 |
|
PRADEEP MISHRA Vs. STATE OF U P
|
May 5, 2009 |
|
PRADEEP SINGH Vs. STATE OF U.P.
|
November 10, 2009 |
|
PRADEEP TYAGI Vs. STATE OF U P
|
March 30, 2009 |
|
PRADUMAN KUMAR MISHRA Vs. STATE OF UP
|
September 15, 2009 |
|
Pradumn Kumar Mishra Vs. State of U.P. and Others
|
September 15, 2009 |
|
PRAFULLA SINGH Vs. STATE OF U P
|
February 5, 2009 |
|
PRAGATI SEEDS Vs. STATE OF U.P. AND ORS.
|
August 6, 2009 |
|
Pragati Seeds, Jalaun Vs. State of U.P. and Others
|
June 8, 2009 |
|
PRAHLAD Vs. COLLECTOR
|
July 2, 2009 |
|
PRAHLAD Vs. STATE OF U P
|
May 22, 2009 |
|
Prahlad Kumar Sahu Vs. District. Judge & another
|
August 3, 2009 |
|
PRAHLAD PRASAD Vs. STATE OF U P
|
April 6, 2009 |
|
PRAHLAD TIWARI Vs. STATE OF U P
|
May 25, 2009 |
|
PRAHLAD YADAV Vs. STATE OF U P
|
April 27, 2009 |
|
PRAKASH Vs. STATE OF U P
|
April 2, 2009 |
|
PRAKASH ISPAT UDYOG (P) LIMITED Vs. COMMR OF C EX , NOIDA
|
October 5, 2009 |
|
PRAKASH MISHRA Vs. STATE OF U P
|
December 1, 2009 |
|
PRAKASH SINGH Vs. ISHWAR SARAN SRIVASTAVA
|
January 21, 2009 |
|
PRAKASH TRADERS Vs. DIRECTOR RAJYAKRISHI UTPADAN MANDI PRASAD
|
November 17, 2009 |
|
PRAKASH VISHWAKARMA Vs. STATE OF U P
|
May 13, 2009 |
|
PRAMOD CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER 1ST ALLAHABAD
|
April 9, 2009 |
|
PRAMOD CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER (IST) AND ORS.
|
September 4, 2009 |
|
Pramod Chandra Pant Vs. Chief Engineer, U.P. Power Corporation Ltd., Moradabad and Others
|
August 24, 2009 |
|
PRAMOD KUMAR Vs. ADDL DISTRICT JUDGE HAPUR GHAZIABAD
|
March 19, 2009 |
|
PRAMOD KUMAR Vs. STATE OF U P
|
April 15, 2009 |
|
PRAMOD KUMAR SINGH Vs. STATE OF U P
|
January 12, 2009 |
|
PRAMOD MAURYA Vs. STATE OF U P
|
May 26, 2009 |
|
Pran Nath Vs. 18th A.D.J.Agra & Others
|
April 1, 2009 |
|
Pranshudutt Dwivedi Vs. Superintendent District Jail, Fatehgarh, Farrukhabad and Others
|
August 12, 2009 |
|
PRANSHUDUTT DWIVEDI Vs. ADHEEKSHAK JANPAD KARAGAR, FATEHGARH, FARRUKHABAD & OTHERS
|
August 12, 2009 |
|
PRAPHULLA KUMAR SHARMA Vs. INDRA DUTT SHARMA
|
August 10, 2009 |
|
PRASADI LAL Vs. STATE OF U P
|
May 11, 2009 |
|
PRASANN KUMAR Vs. STATE OF U P
|
May 22, 2009 |
|
PRASHANT BIST Vs. STATE OF U P
|
July 22, 2009 |
|
PRASHANT JAIN AREA SALES MANAGER HINDUSTAN UNILEVER LTD Vs. STATE OF U P
|
April 23, 2009 |
|
PRASHAT KUMAR CHAUDHARY Vs. STATE OF UP
|
December 8, 2009 |
|
PRASIDH NARAYAN SINGH Vs. STATE OF U P
|
May 26, 2009 |
|
Prassan Kumar Vs. State of U.P.
|
May 22, 2009 |
|
Pratap Vs. State of U.P.
|
October 7, 2009 |
|
PRATAP FUELES INDUSTRY Vs. UNION OF INDIA
|
November 18, 2009 |
|
PRATAP SINGH Vs. STATE OF U P
|
April 15, 2009 |
|
PRATIBHA SINGH Vs. STATE OF U P
|
January 22, 2009 |
|
PRATIKSHA MISHRA Vs. STATE OF U P
|
June 15, 2009 |
|
PRAVEEN KUMAR Vs. STATE OF U P
|
June 4, 2009 |
|
PRAVEEN TYAGI Vs. STATE OF U P
|
August 21, 2009 |
|
Praveen Tyagi Vs. State of U.P. and others
|
October 21, 2009 |
|
Pravesh Kumar and others Vs. State of U.P. and others
|
October 13, 2009 |
|
PRAVIN YADAV Vs. STATE OF UTTAR PRADESH
|
August 20, 2009 |
|
PREETAM SINGH Vs. STATE OF U P
|
January 16, 2009 |
|
PREETAM SINGH Vs. STATE OF U P
|
December 18, 2009 |
|
PREETAM SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
PREETI Vs. STATE OF U P
|
July 3, 2009 |
|
PREETI SINGH Vs. STATE OF U P
|
May 21, 2009 |
|
PREM Vs. STATE OF U P
|
April 6, 2009 |
|
PREM CHAND Vs. STATE OF U P
|
April 16, 2009 |
|
PREM CHAND Vs. STATE OF U P
|
September 4, 2009 |
|
Prem Chand Vs. VIIth Addl. District Judge, Aligarh and others
|
November 5, 2009 |
|
PREM CHAND CHATURVEDI Vs. STATE OF U P
|
April 2, 2009 |
|
PREM CHANDRA Vs. STATE OF U P
|
April 15, 2009 |
|
PREM CHANDRA Vs. STATE OF U P
|
May 4, 2009 |
|
PREM CHANDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 28, 2009 |
|
PREM CHANDRA JAISWAL Vs. AKANCHHA JAISWAL
|
January 13, 2009 |
|
PREM CHANDRA PRAKASH SHARMA Vs. STATE OF UP
|
July 3, 2009 |
|
PREM CHANDRA YADAV Vs. STATE OF U P
|
April 1, 2009 |
|
PREM KUMAR Vs. A D J
|
September 8, 2009 |
|
PREM LATA DEVI Vs. STATE OF U P
|
May 21, 2009 |
|
PREM LATA DWIVEDI Vs. STATE OF U P
|
April 29, 2009 |
|
PREM NARAIN MISRA Vs. STATE OF U P
|
April 27, 2009 |
|
Prem Narain Shukla and Others Vs. State of U.P. and Others
|
July 23, 2009 |
|
PREM PHOOL YADAV Vs. STATE OF U P
|
May 5, 2009 |
|
PREM PRAKASH SHARMA Vs. STATE OF U P
|
July 20, 2009 |
|
PREM PRAKASH SRIVASTAVA Vs. STATE OF U P
|
April 22, 2009 |
|
PREM RAJ SINGH Vs. STATE OF U P
|
May 25, 2009 |
|
PREM SAGAR GUPTA Vs. UNITED BANK SADAR BRANCH LUCKNOW
|
May 19, 2009 |
|
PREM SHANKAR ALIAS NANHEY PAHELWAN Vs. STATE OF U P
|
July 3, 2009 |
|
PREM SHANKAR PANDEY Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
May 21, 2009 |
|
Prem Shankar Pandey and Others Vs. State of U.P. and Another
|
August 18, 2009 |
|
PREM SHANKAR YADAV Vs. STATE OF U P
|
April 6, 2009 |
|
PREM SHANKER Vs. STATE OF U P
|
November 5, 2009 |
|
Prem Shanker @ Nanhey Pahelwan Vs. State of U.P.
|
July 3, 2009 |
|
PREM SHANKER PANDEY Vs. STATE OF U P
|
August 18, 2009 |
|
PREM SINGH Vs. STATE OF U P
|
May 19, 2009 |
|
PREMA DEVI Vs. STATE OF U P
|
April 2, 2009 |
|
PREMI Vs. ADDITIONAL COLLECTOR ALIGARH
|
May 18, 2009 |
|
PREMIER MOTORS P LTD Vs. UMA SHANKAR HALWASIYA
|
April 2, 2009 |
|
PREMIUM SUITINGS PVT LTD Vs. COMMR OF C EX, DIVISION KANPUR
|
January 21, 2009 |
|
PRESIDENT MIRZAPUR COOPERATIVE BANK LTD Vs. LABOUR COMMISSIONER KANPUR
|
April 20, 2009 |
|
PRIME PETRO PRODUCTS LTD Vs. UNION OF INDIA
|
April 21, 2009 |
|
Prince Agrawal (Dr.) Vs. Prasanna Madhav Vyas (Dead)
|
May 11, 2009 |
|
PRINCE GLASS WORKS AND MPANY LTD Vs. STATE OF U P AND ORS
|
November 3, 2009 |
|
PRINCE SHABBIR Vs. STATE OF U P
|
April 17, 2009 |
|
PRINCIPAL ADARSHINTER COLLEGE Vs. STATE OF U P
|
August 7, 2009 |
|
Principal Conservator of Forest (U.P.), Lucknow and others Vs. Mahanand Singh and others
|
July 30, 2009 |
|
Priyadarshini College of Computer Science and Another Vs. Manish Kumar
|
August 3, 2009 |
|
PRIYANKA CHAUDHARY Vs. STATE OF U P
|
April 21, 2009 |
|
Pt. Heera Lal Inter College, Kanpur Nagar Vs. D.D.C., Etawah Camp, Kanpur and others
|
November 23, 2009 |
|
Pukary Vs. State of U.P.
|
October 23, 2009 |
|
Pullin Kaparia Vs. Rakesh Garg and Others
|
November 13, 2009 |
|
PUNJAB NATIONAL BANK Vs. OFFICIAL LIQUIDATOR ALLAHABAD AND UTTARANCHAL HIGH COURT
|
February 24, 2009 |
|
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
July 15, 2009 |
|
Punnilal Vs. State of U.P. and Others
|
December 10, 2009 |
|
Puran Singh (In Jail) Vs. State of Uttaranchal
|
April 30, 2009 |
|
PURNIMA GUPTA Vs. AJIT KUMAR GUPTA
|
April 8, 2009 |
|
Purshottam Vs. Managing Director, U.P.State Sugar Corporation Ltd. and others
|
September 3, 2009 |
|
PURSHOTTAM PANDEY Vs. ACCOUNTS OFFICER OFFICE OF BASIC SHIKSHA ADHIKARI BALLIA
|
February 3, 2009 |
|
Purushottam Sultania Vs. State of U.P. and another
|
August 13, 2009 |
|
PURVANCHAL UNIVERSITY JAUNPUR Vs. SHABANA KHATOON
|
September 9, 2009 |
|
PUSHP RAJ AND OTHERS. Vs. DISTRICT JUDGE, MEERUT, AND OTHERS.
|
September 4, 2009 |
|
PUSHPA ANAND Vs. GOPAL NARAIN SAHGAL
|
May 4, 2009 |
|
Pushpa Devi Vs. State of U.P.
|
August 18, 2009 |
|
Pushpa Devi & another Vs. Sushma Joshi & another
|
April 1, 2009 |
|
PUSHPA SOTI Vs. STATE OF U P
|
November 20, 2009 |
|
PUSHPENDRA ALIAS RINKU Vs. STATE OF U P
|
May 11, 2009 |
|
PUSHPENDRA KUMAR GOEL Vs. STATE OF U P
|
May 1, 2009 |
|
PUSHPENDRA PRAKASH ALIAS PURENDRA PRAKASH MISRA Vs. STATE OF U P
|
May 15, 2009 |
|
Pushpraj Vs. Bala Rastogi and others
|
April 16, 2009 |
|
PYARE LAL SAINI Vs. STATE OF U P
|
May 21, 2009 |
|
PYAREY LAL Vs. STATE OF U P
|
May 18, 2009 |
|
PYARI DEVI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
May 19, 2009 |
|
QUADRI BEGUM Vs. STATE OF U P
|
July 20, 2009 |
|
R C SHARMA Vs. ALIGARH MUSLIM UNIVERSITY
|
December 9, 2009 |
|
R D SHARMA Vs. UNION OF INDIA
|
February 24, 2009 |
|
R K MISRA Vs. STATE OF U P
|
April 17, 2009 |
|
R K RATHORE Vs. STATE OF U P
|
May 25, 2009 |
|
R.K. Mishra Vs. State of U.P. and another
|
April 22, 2009 |
|
RACHANA VERMA ALIAS BABY VERMA Vs. PRAMOD KUMAR VERMA
|
May 21, 2009 |
|
RACHNA RANI Vs. MUZAFFARNAGAR DEVELOPMENT AUTHORITY
|
December 7, 2009 |
|
Radha Charan Sharma and another Vs. Deputy Director of Consolidation, Mathura and others
|
July 13, 2009 |
|
RADHA DEVI SAHU Vs. INDRA BAHADUR SINGH
|
May 22, 2009 |
|
RADHA GOVIND MAHAVIDYALAYA Vs. STATE OF U.P.
|
October 23, 2009 |
|
RADHA KISHAN AGARWAL Vs. PARSADI DHOBHI
|
February 4, 2009 |
|
RADHA SOAMI SATSANG SABHA Vs. AGAM ADHAR SINHA
|
September 9, 2009 |
|
RADHE LAL VERMA Vs. STATE OF U P
|
January 19, 2009 |
|
RADHEY Vs. STATE OF U P
|
May 25, 2009 |
|
RADHEY ALIAS RADHEY LAL Vs. STATE OF U P
|
May 22, 2009 |
|
RADHEY LAL Vs. STATE OF U P
|
April 7, 2009 |
|
RADHEY SHYAM Vs. STATE OF U P
|
June 10, 2009 |
|
Radhey Shyam Vs. District Inspector of Schools, Jaunpur and others
|
July 22, 2009 |
|
Radhey Shyam Vs. Deputy Director of Consolidation and Others
|
May 28, 2009 |
|
Radhey Shyam Vs. D.D.C. and others
|
September 9, 2009 |
|
RADHEY SHYAM ALIAS KRISHNA NAND YADAV Vs. STATE OF U P
|
June 12, 2009 |
|
RADHEY SHYAM DUBEY Vs. STATE OF U P
|
August 20, 2009 |
|
Radhey Shyam Pathak, Pradhan and another Vs. State of U. P. and others
|
September 11, 2009 |
|
RADHEY SHYAM SHUKLA Vs. STATE OF U P
|
August 3, 2009 |
|
RADHEY SHYAM SINGH Vs. DISTRICT BASIC EDUCATION OFFICER AZAMGARH
|
February 26, 2009 |
|
RADHEY SHYAM TIWARI Vs. STATE OF U P
|
April 10, 2009 |
|
Radhey Shyam Yadav Vs. Sachiv, Manav Sansadhan Vikas Mantralay, New Delhi and Others
|
May 18, 2009 |
|
RADHEYSHYAM YADAV Vs. D M BALRAMPUR
|
May 19, 2009 |
|
RADHIKA DEVI Vs. STATE OF U P
|
May 19, 2009 |
|
RAEES AHMAD Vs. STATE OF U P
|
May 5, 2009 |
|
RAFAQAT ALIAS RIFAQAT Vs. STATE OF U P
|
May 11, 2009 |
|
RAFEEQ Vs. STATE OF U P
|
April 23, 2009 |
|
RAFI ABBAS Vs. STATE OF U P
|
January 9, 2009 |
|
RAFIA BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
April 20, 2009 |
|
Raghav Ram Vs. Board of Revenue, U.P.and others
|
November 6, 2009 |
|
RAGHO RAM Vs. DISTRICT JUDGE BASTI
|
April 27, 2009 |
|
RAGHUBIR S/O BISHAMBHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
December 15, 2009 |
|
RAGHURAJ Vs. STATE OF U P
|
April 17, 2009 |
|
RAGHUVIR Vs. STATE OF U P
|
April 20, 2009 |
|
RAGHUVIR SINGH Vs. IVTH ADDL DISTRICT JUDGE BASTI
|
January 23, 2009 |
|
RAGHUVIRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND ANOTHER
|
April 24, 2009 |
|
RAGHUWAR Vs. STATE OF UP
|
May 19, 2009 |
|
RAGHVENDRA SINGH Vs. S P SULTANPUR
|
April 15, 2009 |
|
RAHIM BUX ALIAS RAJU MUSLIM Vs. STATE OF U P
|
May 22, 2009 |
|
RAHIS AHMAD Vs. ISHRATMIR KHAN
|
January 15, 2009 |
|
RAHMATULLAH Vs. STATE OF U P
|
April 9, 2009 |
|
RAHUL AND TWO ORS Vs. STATE OF U P
|
May 14, 2009 |
|
RAHUL INTER-DYES (P.) LTD. Vs. ANAND TISSUES LTD.
|
April 29, 2009 |
|
RAHUL JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
May 27, 2009 |
|
RAHUL SINGH Vs. STATE OF U P
|
June 15, 2009 |
|
RAHUL SONDHI Vs. AMRITSAR SUGAR MILLS CO LTD
|
October 6, 2009 |
|
RAIESH AHAMAD Vs. STATE OF U P
|
May 19, 2009 |
|
RAIS AHMED Vs. STATE OF U P
|
May 8, 2009 |
|
Rais alias Behra and another Vs. State
|
October 14, 2009 |
|
RAIS UDDIN Vs. STATE OF U P
|
May 11, 2009 |
|
RAIS UDDIN Vs. UNION OF INDIA
|
January 15, 2009 |
|
RAISUL HASSAN Vs. STATE OF U P
|
January 9, 2009 |
|
RAJ BAHADUR AGRAWAL Vs. CHAIRMAN U P POWER CORPORATION LTD
|
May 25, 2009 |
|
RAJ BAHADUR SINGH Vs. STATE OF U P
|
February 6, 2009 |
|
Raj Bala Vs. State of U. P. and others
|
October 7, 2009 |
|
RAJ BALA ALIAS MADHU BALA Vs. STATE OF U P
|
April 22, 2009 |
|
RAJ BUX SINGH Vs. STATE OF U P
|
May 14, 2009 |
|
RAJ CHANDRA HOSPITAL AND RESEARCH CENTER Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
May 28, 2009 |
|
Raj Deo Pandey Vs. Director General of Police, U.P. Lucknow and Others
|
July 30, 2009 |
|
RAJ DEO SINGH Vs. STATE OF U P
|
May 5, 2009 |
|
RAJ DEO YADAV Vs. STATE OF U P
|
May 1, 2009 |
|
RAJ DEYEE Vs. STATE OF U P
|
May 12, 2009 |
|
RAJ KAMAL ELECTROPLATERS MORADABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 21, 2009 |
|
RAJ KARAN Vs. STATE OF U P
|
June 11, 2009 |
|
RAJ KISHOR SINGH Vs. STATE OF U P
|
January 23, 2009 |
|
Raj Kishore Pal and others Vs. State of U.P. and others
|
September 10, 2009 |
|
RAJ KUMAR Vs. STATE OF U P
|
August 3, 2009 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
February 16, 2009 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 8, 2009 |
|
RAJ KUMAR Vs. STATE OF U P
|
May 28, 2009 |
|
RAJ KUMAR Vs. STATE
|
May 15, 2009 |
|
RAJ KUMAR Vs. STATE OF U P
|
May 4, 2009 |
|
RAJ KUMAR Vs. LAL KHAN
|
July 20, 2009 |
|
RAJ KUMAR Vs. NEERAJ KUMAR SINGHAL
|
December 22, 2009 |
|
RAJ KUMAR ALIAS PINDYAHA Vs. STATE OF U P
|
April 7, 2009 |
|
RAJ KUMAR ALIAS PINDYAHA Vs. STATE OF U P
|
March 20, 2009 |
|
Raj Kumar and another Vs. State of U.P. and another
|
April 2, 2009 |
|
RAJ KUMAR DUBEY Vs. STATE OF U P
|
February 16, 2009 |
|
Raj Kumar Gupta Vs. Saira Bano
|
November 27, 2009 |
|
RAJ KUMAR MISHRA Vs. UNION OF INDIA & ORS
|
August 18, 2009 |
|
RAJ KUMAR PUROHIT Vs. STATE OF U P
|
January 28, 2009 |
|
RAJ KUMAR SHARMA Vs. STATE OF U P
|
May 18, 2009 |
|
RAJ KUMAR SINGH Vs. STATE OF U.P. AND ORS.
|
May 12, 2009 |
|
RAJ KUMAR TRIVEDI Vs. STATE OF U P
|
April 1, 2009 |
|
RAJ KUMAR YADAV Vs. STATE
|
May 19, 2009 |
|
RAJ KUMARI GUPTA Vs. SANTOSH KUMAR
|
July 22, 2009 |
|
RAJ LAXMI Vs. DISTRICT MAGISTRATE PRATAPGARH
|
April 8, 2009 |
|
RAJ NARAIN Vs. HARI NARAIN AND ANOTHER
|
August 31, 2009 |
|
RAJ NARAIN PANDEY Vs. STATE
|
October 30, 2009 |
|
RAJ NARAYAN SINGH YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
RAJ NATH Vs. BOARD OF REVENUE U P AT LUCKNOW
|
March 23, 2009 |
|
RAJ PAL Vs. STATE OF U P
|
April 21, 2009 |
|
RAJ PAL SHARMA Vs. ADDITIONAL DISTRICT JUDGE
|
April 30, 2009 |
|
RAJ PAL SINGH Vs. STATE OF U.P.
|
August 24, 2009 |
|
RAJ RANI Vs. STATE OF U P
|
April 27, 2009 |
|
RAJ SINGH Vs. HARPAL AND ORS
|
September 9, 2009 |
|
RAJA RAM Vs. DISTRICT MAGISTRATE AND ORS
|
October 29, 2009 |
|
RAJA RAM Vs. STATE OF U P
|
April 17, 2009 |
|
RAJA RAM Vs. STATE OF U P
|
May 7, 2009 |
|
RAJA RAM Vs. SON KALI
|
July 16, 2009 |
|
RAJA RAM AND JITENDRA SINGH Vs. STATE OF U.P. AND ORS.
|
November 30, 2009 |
|
RAJA RAM PANDEY Vs. STATE OF UTTAR PRADESH
|
March 23, 2009 |
|
RAJA RAM PRASAD Vs. STATE OF U.P. AND OTHERS
|
December 8, 2009 |
|
Raja Ram Shukla Vs. U.P. Secondary Education Services Commission, Allahabad and Others
|
August 26, 2009 |
|
RAJA RAM YADAV Vs. STATE OF U P
|
June 12, 2009 |
|
RAJAN BHATIA Vs. ZOHRA BEGUM
|
April 10, 2009 |
|
Rajan Sharma and others Vs. Rameshwar Prasad
|
August 17, 2009 |
|
RAJANIKANT Vs. STATE OF U P
|
May 6, 2009 |
|
RAJANLAL Vs. STATE OF U P
|
August 24, 2009 |
|
Rajat Patel Vs. State of U.P.
|
December 22, 2009 |
|
RAJAY PAL Vs. STATE OF U P
|
June 3, 2009 |
|
RAJBALA SHARMA Vs. STATE OF U P
|
July 23, 2009 |
|
RAJEEV ALIAS RAJU ALIAS ANURUDHA Vs. STATE OF U P
|
May 11, 2009 |
|
Rajeev Jaiswal Vs. State of U.P. and Others
|
July 29, 2009 |
|
Rajeev Kumar Vs. Mahesh Chandra Shahu
|
August 3, 2009 |
|
Rajeev Kumar Vs. Union of India and others
|
July 10, 2009 |
|
RAJEEV KUMAR SHARMA Vs. STATE OF U P
|
December 9, 2009 |
|
Rajeev Tewari Vs. State of U.P.and another
|
November 5, 2009 |
|
RAJEEV YADAV Vs. STATE OF U P
|
May 18, 2009 |
|
RAJEN MAWAR Vs. DISTRICT BAR ASSOCIATION
|
April 30, 2009 |
|
RAJENDRA Vs. STATE OF U P
|
April 27, 2009 |
|
RAJENDRA Vs. STATE OF U P
|
July 28, 2009 |
|
Rajendra Vs. State of U.P.and others
|
November 20, 2009 |
|
RAJENDRA BAHADUR SINGH Vs. STATE OF U P
|
May 22, 2009 |
|
RAJENDRA GAUR Vs. STATE OF U P
|
November 6, 2009 |
|
Rajendra Kishore and others Vs. Addl. District Judge Court NO. 2 and others
|
November 16, 2009 |
|
RAJENDRA KUMAR Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
May 18, 2009 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
March 20, 2009 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
March 17, 2009 |
|
RAJENDRA KUMAR AGARWAL AND ORS. Vs. TRADE TAX OFFICER AND ANR.
|
November 11, 2009 |
|
Rajendra Kumar and others Vs. Pramod Mehrotra and others
|
November 12, 2009 |
|
RAJENDRA KUMAR KUREEL Vs. UNION OF INDIA
|
May 29, 2009 |
|
RAJENDRA KUMAR SINGH CHAUHAN Vs. STATE OF U P
|
February 17, 2009 |
|
RAJENDRA KUMAR VERMA Vs. A D M CIVIL SUPPLIES RENT CONTROL AND EVICTION OFFICER
|
November 6, 2009 |
|
RAJENDRA PAL Vs. BOARD OF REVENUE
|
April 20, 2009 |
|
Rajendra Pathak Vs. State of U.P. and others
|
August 25, 2009 |
|
RAJENDRA PRAKASH GARG Vs. BAL KISHORE AGARWAL
|
July 9, 2009 |
|
RAJENDRA PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
|
March 24, 2009 |
|
RAJENDRA PRASAD Vs. STATE OF U P
|
April 6, 2009 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
|
April 8, 2009 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
|
April 13, 2009 |
|
RAJENDRA PRASAD MISHRA Vs. UNION OF INDIA
|
February 3, 2009 |
|
RAJENDRA PRASAD MISHRA Vs. STATE OF U P
|
January 6, 2009 |
|
Rajendra Prasad Sharma Vs. Union of India and others
|
July 27, 2009 |
|
Rajendra Prasad Singhal Vs. State Transport Appellate Tribunal and Another
|
September 18, 2009 |
|
RAJENDRA SINGH Vs. UNION OF INDIA
|
February 17, 2009 |
|
RAJENDRA TEWARI Vs. STATE OF U P
|
April 17, 2009 |
|
RAJENDRA TIWARI Vs. STATE OF U P
|
March 18, 2009 |
|
RAJENDRA YADAV Vs. UNION OF INDIA
|
May 21, 2009 |
|
Rajendra Yadav Vs. State of U. P. & Ors.
|
July 20, 2009 |
|
RAJESH Vs. STATE OF U P
|
May 8, 2009 |
|
RAJESH Vs. STATE OF U P
|
April 16, 2009 |
|
Rajesh and another Vs. State of U.P.
|
November 20, 2009 |
|
RAJESH CHANDRA Vs. STATE OF U P
|
August 12, 2009 |
|
Rajesh Gupta Vs. State of U.P. and Others
|
July 8, 2009 |
|
RAJESH GUPTA Vs. STATE OF U.P. AND OTHERS
|
August 7, 2009 |
|
RAJESH KESARI Vs. UNION OF INDIA
|
March 20, 2009 |
|
RAJESH KUMAR Vs. STATE OF U P
|
April 8, 2009 |
|
RAJESH KUMAR Vs. STATE OF U P
|
May 15, 2009 |
|
Rajesh Kumar Vs. State of U.P. and Others
|
July 31, 2009 |
|
RAJESH KUMAR ALIAS KALLU Vs. RAKESH KUMAR
|
January 12, 2009 |
|
RAJESH KUMAR GUPTA Vs. SRI SATISH CHAND KHERA
|
February 27, 2009 |
|
RAJESH KUMAR MISHRA Vs. STATE OF U P
|
May 21, 2009 |
|
RAJESH KUMAR SINGH Vs. STATE OF U P
|
May 25, 2009 |
|
RAJESH KUMAR SINGH Vs. STATE OF U P
|
April 22, 2009 |
|
RAJESH KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
|
April 28, 2009 |
|
Rajesh Kumar Tiwari Vs. State of U. P. and others
|
July 14, 2009 |
|
RAJESH KUMAR UPADHYAY Vs. STATE OF U P
|
May 27, 2009 |
|
Rajesh Kumar Yadav Vs. State of U.P. and others
|
January 6, 2009 |
|
RAJESH KUMAR YADAV Vs. STATE OF U.P. DEPT OF IRRIGATION
|
October 9, 2009 |
|
RAJESH MISHRA ALIAS PAPPU Vs. STATE OF U P
|
March 27, 2009 |
|
RAJESH SHARMA Vs. STATE OF U P
|
April 1, 2009 |
|
RAJESH SINGH Vs. STATE OF U P
|
May 6, 2009 |
|
RAJESH SINGH Vs. STATE OF U.P.
|
September 4, 2009 |
|
Rajeshwar Singh Vs. State of U.P. and others
|
December 15, 2009 |
|
Rajeshwar Vishwakarma Vs. State of U.P.
|
August 24, 2009 |
|
RAJESHWARI Vs. STATE OF U P
|
May 11, 2009 |
|
RAJINDER PAL SINGH Vs. STATE OF U P
|
September 1, 2009 |
|
RAJIT RAM TIWARI Vs. STATE OF U P
|
May 26, 2009 |
|
RAJIV KUMAR AGARWAL Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD
|
March 18, 2009 |
|
RAJIV KUMAR BHARTI Vs. STATE OF U P
|
April 2, 2009 |
|
RAJIV KUMAR GUPTA Vs. STATE OF U P
|
May 8, 2009 |
|
RAJIV KUMAR RAJNEESH KUMAR Vs. COMMISSIONER OF TRADE TAX
|
November 6, 2009 |
|
Rajiv Kumar Shukla and Others Vs. State of U.P. and Others
|
May 6, 2009 |
|
RAJIV MISHRA Vs. STATE OF U P
|
January 23, 2009 |
|
RAJIV SAHANI Vs. PAVITRI DEVI
|
April 24, 2009 |
|
RAJIV SHARMA Vs. STATE OF U P
|
May 6, 2009 |
|
RAJIV YADAV Vs. SUPERINTENDENT DISTRICT JAIL AGRA
|
February 10, 2009 |
|
RAJJU Vs. DEPUTY DIRECTOR OF CONSOLIDATION & ANR.
|
June 3, 2009 |
|
RAJNEESH Vs. STATE OF U P
|
May 21, 2009 |
|
RAJNESH SRIVASTAVA Vs. X ADDL DISTRICT JUDGE
|
May 6, 2009 |
|
Rajni Sharma and Others Vs. Fateh Chand Sharma and Another
|
August 17, 2009 |
|
RAJNI SWAMI Vs. SHAKUNTALA SHARMA
|
May 28, 2009 |
|
RAJNISH KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE FARRUKHABAD
|
April 1, 2009 |
|
RAJPAT SINGH Vs. VEER SINGH
|
October 14, 2009 |
|
RAJPATI Vs. STATE OF U P
|
April 22, 2009 |
|
RAJPUT ADVERTISING SERVICE Vs. UNION OF INDIA
|
May 26, 2009 |
|
RAJPUT PATHARIA VIDYALAYA SABHA Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
|
October 29, 2009 |
|
Rajrani Mehrotra Vs. K.K. Sharma (Sri), Additional District Judge/Special Judge (E.G.) Act Jalaun at Orai and another
|
July 15, 2009 |
|
Raju Vs. State of U.P.
|
November 26, 2009 |
|
RAJU Vs. STATE OF U P
|
July 6, 2009 |
|
RAJU Vs. STATE OF U P
|
May 29, 2009 |
|
RAJU MISHRA ALIAS RAJIV KUMAR Vs. STATE OF U P
|
May 8, 2009 |
|
RAJU PRASAD Vs. STATE OF U P
|
April 16, 2009 |
|
RAKESH Vs. STATE OF U P
|
April 24, 2009 |
|
RAKESH Vs. STATE OF U P
|
March 6, 2009 |
|
RAKESH Vs. STATE OF U P
|
July 24, 2009 |
|
RAKESH Vs. STATE OF U P
|
August 28, 2009 |
|
RAKESH Vs. D.D.C. GAUTAM BUDH NAGAR AND ORS.
|
December 11, 2009 |
|
RAKESH BABU YADAV Vs. STATE OF U.P. AND OTHERS
|
August 24, 2009 |
|
RAKESH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
April 27, 2009 |
|
Rakesh Chaubey Vs. State of U.P. and others
|
February 3, 2009 |
|
Rakesh Jain Vs. Sharda Devi Jain
|
July 22, 2009 |
|
RAKESH KUMAR Vs. AJAI KUMAR
|
March 23, 2009 |
|
RAKESH KUMAR Vs. R N SINGH
|
May 18, 2009 |
|
RAKESH KUMAR Vs. STATE OF U P
|
May 22, 2009 |
|
RAKESH KUMAR Vs. SATISH KUMAR
|
December 7, 2009 |
|
RAKESH KUMAR ALIAS HANUMAN Vs. STATE OF U P
|
July 15, 2009 |
|
RAKESH KUMAR ALIAS ROCKY Vs. STATE OF U P
|
May 1, 2009 |
|
Rakesh Kumar Bhatia Vs. Sudesh
|
June 3, 2009 |
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Rakesh Kumar Dwivedi Vs. State of U.P. and Others
|
December 3, 2009 |
|
RAKESH KUMAR PANDEY Vs. STATE OF U.P.
|
December 15, 2009 |
|
RAKESH KUMAR SAXENA Vs. STATE OF U P
|
January 20, 2009 |
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RAKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
|
July 15, 2009 |
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RAKESH KUMAR SINGH Vs. DISTRICT MAGISTRATE MAHARAJGANJ
|
May 5, 2009 |
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Rakesh Pratap Singh Vs. Royal Shiksha Sansthan and another
|
July 28, 2009 |
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RAKESH SINGH Vs. BOARD OF REVENUE U P LUCKNOW
|
April 28, 2009 |
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RAKESH YADAV Vs. STATE OF U.P.
|
November 4, 2009 |
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RAKHA DEVI Vs. STATE OF U P
|
April 27, 2009 |
|
RAKSH PAL SINGH Vs. STATE OF U P
|
April 22, 2009 |
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RAKSHPAL BAHADUR TEACHER TRAINING INSTITUTE Vs. STATE OF U P
|
April 15, 2009 |
|
RAM ABHILASH MAURYA Vs. STATE OF U P
|
January 23, 2009 |
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RAM AKBAL Vs. STATE OF U P
|
November 16, 2009 |
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RAM ASHISH Vs. STATE OF U P
|
February 6, 2009 |
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RAM ASREY Vs. COLLECTOR, BANDA
|
August 18, 2009 |
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Ram Asrey and others Vs. Addl.Commissioner, Faizabad and others
|
August 27, 2009 |
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RAM AUTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
May 7, 2009 |
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RAM AUTAR YADAV Vs. STATE OF U P
|
June 11, 2009 |
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RAM AVADH Vs. STATE OF U P
|
April 16, 2009 |
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RAM AVATAR VERMA Vs. ATUL KUMAR GUPTA CHIEF SECRETARY UTTAR PRADESH SASHAN
|
May 22, 2009 |
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Ram Avtaar Mishra Vs. Rachna
|
March 26, 2009 |
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RAM AVTAR Vs. CHAIRMAN AND MANAGING DIRECTOR
|
September 4, 2009 |
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RAM AVTAR ALIAS MUNNA Vs. STATE OF U P
|
July 30, 2009 |
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RAM AVTAR RAM CHANDER Vs. JAG MOHAN GUPTA
|
May 27, 2009 |
|
Ram Avtar; Ram Chander & Anr. Vs. Jagmohan Gupta & Ors.
|
May 27, 2009 |
|
Ram Awatar Chaurasiya Vs. State of U.P. and others
|
October 5, 2009 |
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RAM BABU DUBEY Vs. STATE OF U P
|
April 27, 2009 |
|
RAM BABU DWIVEDI Vs. STATE OF UP
|
March 2, 2009 |
|
RAM BABU SINGH Vs. STATE OF U P
|
April 22, 2009 |
|
RAM BABU TIWARI Vs. STATE OF U P
|
April 17, 2009 |
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RAM BADAN DUBEY Vs. STATE OF UP
|
September 3, 2009 |
|
RAM BAHADUR Vs. STATE OF U P
|
January 27, 2009 |
|
RAM BAHADUR SINGH Vs. STATE OF U P
|
April 16, 2009 |
|
Ram Bahadur Singh Pal Vs. State of U.P.
|
July 21, 2009 |
|
RAM BAHADUR YADAV Vs. INSPECTOR GENERAL-CUM-CHIEF SECURITY COMMISSIONER
|
February 17, 2009 |
|
RAM BAHAL BIND Vs. STATE OF U P
|
April 7, 2009 |
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RAM BALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 24, 2009 |
|
RAM BALI Vs. STATE OF U.P. & OTHERS
|
December 9, 2009 |
|
RAM BALI RAJBHAR Vs. STATE OF U P
|
June 25, 2009 |
|
RAM BALI SINGH Vs. KAULESHWAR SINGH
|
September 16, 2009 |
|
RAM BETI Vs. STATE OF U P
|
May 13, 2009 |
|
RAM BETI Vs. STATE OF U P
|
April 8, 2009 |
|
RAM BHAJAN Vs. STATE OF U P
|
January 5, 2009 |
|
RAM BHAROSE Vs. STATE OF U P
|
May 15, 2009 |
|
Ram Bharosey Lal Agnihotri Vs. State of U.P. and Others
|
April 2, 2009 |
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RAM BODH MISRA Vs. SUPERINTENDING ENGINEER, VIDYUT VITRAN MANDAL, SULTANPUR AND OTHERS
|
March 4, 2009 |
|
Ram Bux Singh (DEAD) by Lrs. Vs. Pooran Chand Kanodia
|
November 19, 2009 |
|
RAM CHANDA BALANI Vs. STATE OF U P
|
July 17, 2009 |
|
Ram Chanda Balani and Another Vs. State of U.P. and Another
|
July 18, 2009 |
|
RAM CHANDER Vs. STATE OF U P
|
May 1, 2009 |
|
RAM CHANDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 26, 2009 |
|
RAM CHANDER TRIVEDI Vs. STATE OF U P
|
April 1, 2009 |
|
RAM CHANDRA Vs. STATE OF U P
|
April 28, 2009 |
|
RAM CHANDRA Vs. STATE OF U P
|
May 29, 2009 |
|
Ram Chandra Vs. Board of Revenue, U.P. at Allahabad & Ors.
|
August 13, 2009 |
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RAM CHANDRA AGRAWAL Vs. BHARAT PRESS
|
October 27, 2009 |
|
RAM CHANDRA LAL Vs. COLLECTOR AND ORS
|
October 29, 2009 |
|
RAM CHANDRA SINGH Vs. STATE OF U P
|
April 8, 2009 |
|
RAM CHANDRA SINGH Vs. STATE OF U P
|
November 17, 2009 |
|
RAM CHANDRA SRIVASTAVA Vs. STATE OF U P
|
April 29, 2009 |
|
RAM CHANDRA VERMA Vs. STATE OF U P
|
May 19, 2009 |
|
Ram Chandra Yadav Vs. State of U.P. and Others
|
August 19, 2009 |
|
RAM CHANDRA YADAV Vs. STATE OF U.P.
|
September 3, 2009 |
|
RAM CHANDRA YADAV ALIAS CHANNAR YADAV AND OTHERS Vs. BOARD OF REVENUE U.P. LKN. AND OTHERS
|
December 16, 2009 |
|
Ram Charan and others Vs. State of U.P.
|
December 11, 2009 |
|
RAM CHARAN YADAV Vs. STATE OF U P
|
April 21, 2009 |
|
Ram Chhabi Vs. Ministry of Transport, Department of Railway, Railway Board, New Delhi
|
March 2, 2009 |
|
RAM DARASH SINGH YADAV Vs. STATE OF U.P.
|
October 15, 2009 |
|
RAM DAS Vs. STATE OF U P
|
April 8, 2009 |
|
RAM DEEN Vs. STATE OF U P
|
May 5, 2009 |
|
RAM DEV PANDEY Vs. STATE OF U P
|
May 13, 2009 |
|
RAM DHANI Vs. STATE OF U P
|
January 30, 2009 |
|
RAM DHANI MAURYA Vs. STATE OF U P
|
January 19, 2009 |
|
RAM DHARI SINGH Vs. STATE OF U.P. THROUGH SECRETARY, REVENUE DEPARTMENT, U.P., LUCKNOW AND OTHERS
|
August 11, 2009 |
|
RAM DULAR Vs. STATE OF U P
|
April 23, 2009 |
|
Ram Dular Singh Vs. Deputy Director of Consolidation, Faizabad and others
|
October 13, 2009 |
|
RAM DULARAY Vs. STATE OF U P
|
May 21, 2009 |
|
RAM DULARE GIRI Vs. S D M BANSI DISTRICT SIDHARTH NAGAR
|
November 26, 2009 |
|
RAM DULAREY Vs. STATE OF U P
|
April 1, 2009 |
|
RAM GATI ALIAS PREM CHANDRA Vs. STATE OF U.P.
|
September 2, 2009 |
|
RAM GOPAL Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
July 8, 2009 |
|
RAM GOPAL UPADHYAY Vs. STATE OF U P
|
June 12, 2009 |
|
Ram Hari Kripal and Another Vs. Kamlawati
|
October 12, 2009 |
|
RAM HET Vs. STATE OF U P
|
April 2, 2009 |
|
RAM INSTITUTE OF EDUCATION VILLAGE SARAKTHAL MADHO Vs. STATE OF U P
|
April 15, 2009 |
|
RAM JANAK ALIAS RAM JANAM Vs. STATE
|
May 5, 2009 |
|
RAM JEEVAN Vs. STATE OF U P
|
April 21, 2009 |
|
Ram Ji and others Vs. Kamlakar Bajpai and others
|
November 26, 2009 |
|
RAM JI LAL Vs. STATE OF U P
|
April 21, 2009 |
|
RAM JI SAHU Vs. U P STATE ROAD TRANSPORT CORPORATION
|
January 9, 2009 |
|
RAM JIYAWAN DEV Vs. STATE OF U P
|
April 28, 2009 |
|
RAM KARAN TIWARI Vs. STATE OF U P
|
May 22, 2009 |
|
RAM KESHI DEVI Vs. STATE OF U P
|
March 19, 2009 |
|
RAM KEWAL KANNAUJIA Vs. STATE OF U P
|
April 15, 2009 |
|
RAM KINKER SINGH Vs. U P PUBLIC SERVICE COMMISSION
|
December 24, 2009 |
|
RAM KIRANA STORES Vs. UNION OF INDIA (UOI)
|
September 14, 2009 |
|
Ram Kishan Vs. State of U.P. and others
|
December 11, 2009 |
|
RAM KISHORE Vs. STATE OF U P
|
June 9, 2009 |
|
RAM KISHORE Vs. STATE OF U P
|
May 4, 2009 |
|
RAM KRIPAL KATIYAR Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
|
May 19, 2009 |
|
RAM KRIPAL TRIPATHI Vs. JAVED FASIH AND ANR
|
October 30, 2009 |
|
Ram Kripal Verma Vs. State of U.P.
|
July 24, 2009 |
|
RAM KRISHAN Vs. REKHA
|
August 13, 2009 |
|
RAM KRISHNA KANYA UCHCHTAR MADHYAMIK VIDYALAYA UMARSIYA BAREILLY Vs. STATE OF U P
|
April 29, 2009 |
|
Ram Krishna Tripathi Vs. Addl.District Judge, Lucknow and Ors.
|
October 24, 2009 |
|
RAM KRIT RAM Vs. STATE OF U P
|
April 24, 2009 |
|
RAM KUMAR Vs. STATE OF U P
|
April 20, 2009 |
|
RAM KUMAR Vs. STATE OF U P
|
April 15, 2009 |
|
RAM KUMAR Vs. STATE OF U P
|
April 6, 2009 |
|
RAM KUMAR Vs. STATE OF U P
|
May 14, 2009 |
|
RAM KUMAR Vs. D D C GAUTAM BUDH NAGAR
|
December 8, 2009 |
|
Ram Kumar & Anr. Vs. State of U.P.
|
August 21, 2009 |
|
RAM KUMAR ALIAS KUNWARE Vs. STATE OF U P
|
April 17, 2009 |
|
RAM LAKHAN DUBEY Vs. STATE OF U P
|
May 20, 2009 |
|
RAM LAL Vs. STATE OF U P
|
June 10, 2009 |
|
RAM LAL Vs. STATE OF U P
|
May 5, 2009 |
|
Ram Lal (Dead) Through Lrs. Vs. Narendra Kumar Agarwal and others
|
April 21, 2009 |
|
Ram Lal and another Vs. State
|
March 20, 2009 |
|
Ram Lal and Others Vs. Deputy Director of Consolidation, Allahabad and Others
|
September 18, 2009 |
|
RAM LAL SINGH Vs. STATE OF U P
|
May 1, 2009 |
|
RAM LOTAN SHUKLA Vs. STATE OF U P
|
May 8, 2009 |
|
RAM MANOHAR TRIPATHI Vs. STATE OF U P
|
April 8, 2009 |
|
RAM MOHAN GUPTA Vs. LAXMI DEVI
|
December 16, 2009 |
|
Ram Moorat Tiwari Vs. State of U.P.through its Secretary, Ministry of Food and Civil Supply, U.P., Lucknow and others
|
November 25, 2009 |
|
Ram Murat Vs. Dy. Director of Consolidation, Gorakhpur &Ors.
|
August 25, 2009 |
|
RAM MURAT Vs. STATE OF U P
|
September 16, 2009 |
|
RAM MURTI LAL Vs. ADDITIONAL COMMISSIONER, BAREILLY AND OTHERS
|
December 9, 2009 |
|
RAM NAGINA MISHRA Vs. VICE-CHANCELLOR C C S UNIVERSITY MEERUT
|
January 13, 2009 |
|
Ram Nakshatra Vs. U.P.S.R.T.C. and Another
|
March 8, 2009 |
|
RAM NAKSHTRA Vs. U.P.S.R.T.C. & ANOTHER
|
August 3, 2009 |
|
Ram Narain Vs. State of U.P. & Ors.
|
July 3, 2009 |
|
RAM NARAIN CHAURASIA Vs. RAJENDRA KUMAR
|
January 12, 2009 |
|
RAM NARAIN PRASAD Vs. STATE OF U P
|
May 5, 2009 |
|
Ram Narain Sahu Vs. State of U.P. and Others
|
July 6, 2009 |
|
RAM NARAYAN Vs. STATE OF U.P.
|
September 4, 2009 |
|
RAM NARAYAN Vs. STATE OF U P
|
September 14, 2009 |
|
RAM NARAYAN OM PRAKASH AND ANR Vs. AMIT KUMAR
|
October 29, 2009 |
|
Ram Narayan Singh Vs. Additional District Judge/Special Judge (E.C. Act), Etawah and Another
|
August 26, 2009 |
|
Ram Naresh Vs. State of U.P.
|
July 29, 2009 |
|
Ram Naresh Vs. State of U.P. and others
|
August 13, 2009 |
|
RAM NARESH Vs. STATE OF U P
|
May 29, 2009 |
|
RAM NARESH Vs. STATE OF U P
|
April 17, 2009 |
|
RAM NARESH ALIAS MANNOO ALIAS MAHESH Vs. STATE OF U P
|
May 26, 2009 |
|
RAM NARESH ALIAS SIYA RAM VERMA Vs. STATE OF U P
|
April 2, 2009 |
|
Ram Naresh and 59 others Vs. State of U. P. and others
|
July 20, 2009 |
|
Ram Naresh and Another Vs. The Deputy Director of Consolidation, Deoria and Another
|
September 7, 2009 |
|
Ram Naresh Lodh & Anr. Vs. State of U.P.
|
August 18, 2009 |
|
Ram Naresh Misra Vs. U.P. Secondary Education Service Selection Board, Allahabad and Others
|
September 1, 2009 |
|
RAM NARESH SHUKLA Vs. STATE OF U P
|
April 27, 2009 |
|
RAM NARESH VISHKARMA Vs. STATE OF U P
|
May 4, 2009 |
|
RAM NATH Vs. STATE OF U P
|
April 6, 2009 |
|
RAM NATH Vs. STATE OF U P
|
December 2, 2009 |
|
RAM NATH Vs. STATE OF U P
|
November 20, 2009 |
|
RAM NAYAN VERMA Vs. STATE OF U P
|
June 10, 2009 |
|
RAM NIWAS Vs. STATE OF U P
|
June 29, 2009 |
|
RAM NIWAS Vs. STATE OF U P
|
April 7, 2009 |
|
RAM NIWAS BHARTI Vs. ASSISTANT LABOUR COMMISSIONER
|
January 13, 2009 |
|
RAM PAL Vs. S D O
|
April 27, 2009 |
|
RAM PAL Vs. STATE OF U P
|
May 15, 2009 |
|
RAM PAL Vs. STATE OF U P
|
October 28, 2009 |
|
RAM PAL SINGH Vs. STATE OF U P
|
May 13, 2009 |
|
RAM PAL SINGH Vs. STATE OF U P
|
November 19, 2009 |
|
Ram Pal Singh (III) Vs. State of U.P. and others
|
November 11, 2009 |
|
Ram Parvesh @ Pakori Vs. State of U.P.
|
July 31, 2009 |
|
RAM PATI Vs. STATE OF U P
|
June 8, 2009 |
|
RAM PATI AND REKHA RAM Vs. STATE OF UTTAR PRADESH
|
March 17, 2009 |
|
RAM PHER Vs. STATE OF U P
|
May 18, 2009 |
|
RAM PRAKASH Vs. STATE OF U P
|
April 24, 2009 |
|
RAM PRAKASH Vs. STATE OF U P
|
April 13, 2009 |
|
RAM PRAKASH Vs. STATE OF U P
|
March 27, 2009 |
|
Ram Prakash Vs. State of U.P. and Others
|
September 9, 2009 |
|
Ram Prakash Vs. State of U.P. and Others
|
May 27, 2009 |
|
RAM PRAKASH DWIVEDI Vs. STATE OF U P
|
January 23, 2009 |
|
RAM PRAKASH SHARMA Vs. JOINT DIRECTOR F EDUCATION
|
November 26, 2009 |
|
RAM PRAKASH SHUKLA Vs. U P STATE SUGAR CORPORATIONLTD
|
February 26, 2009 |
|
RAM PRAKASH SINGH Vs. STATE OF U P
|
March 2, 2009 |
|
Ram Prakash Singh Vs. State of U.P. and Others
|
September 7, 2009 |
|
RAM PRAKASH UPADHYAY Vs. STATE OF U P
|
April 8, 2009 |
|
RAM PRASAD Vs. CHAIRMAN TOWN AREA COMMITTEE KORA JAHANABAD
|
February 24, 2009 |
|
RAM PRASAD Vs. STATE OF U P
|
May 7, 2009 |
|
Ram Prasad Vs. Maharaj Saran Srivastava
|
December 8, 2009 |
|
RAM PRASAD MANI TRIATHI Vs. STATE OF U P
|
November 17, 2009 |
|
Ram Prasad Manitripathi and Another (In Jail) Vs. State of U.P.
|
November 17, 2009 |
|
RAM PRATAP Vs. STATE OF U P
|
April 23, 2009 |
|
Ram Pratap (deceased by L.Rs.) and Ors. Vs. Deputy Director of Consolidation, Pratapgarh & Ors.
|
February 4, 2009 |
|
RAM PRATAP SINGH Vs. STATE OF UP
|
March 2, 2009 |
|
RAM PRATAP SINGH Vs. STATE OF U P
|
May 5, 2009 |
|
RAM PRATAP SINGH Vs. STATE OF U P
|
January 15, 2009 |
|
RAM RAHEES Vs. STATE OF U P
|
April 21, 2009 |
|
RAM RAJ SINGH Vs. STATE OF U P
|
March 16, 2009 |
|
RAM RAJ SINGH Vs. STATE OF U P
|
May 18, 2009 |
|
RAM RAKHAN Vs. STATE OF U P
|
April 16, 2009 |
|
Ram Ratan Vs. State of U.P.
|
June 10, 2009 |
|
RAM RATAN SINGH Vs. DISTRICT JUDGE SHAHJAHANPUR
|
March 5, 2009 |
|
Ram Rikh Das Thakur Das (M/s) and another Vs. District Judge and others
|
November 4, 2009 |
|
Ram Sabd Singh Vs. State of U.P. and others
|
January 12, 2009 |
|
RAM SAHODAR Vs. STATE OF U.P.
|
August 18, 2009 |
|
RAM SAJEEVAN SINGH PARIHAR Vs. STATE OF U P
|
September 9, 2009 |
|
RAM SAJIWAN Vs. UNION OF INDIA
|
February 26, 2009 |
|
RAM SAJIWAN ALIAS CHELA Vs. STATE OF U P
|
May 20, 2009 |
|
RAM SAJIWAN MAURYA Vs. STATE OF U P
|
May 22, 2009 |
|
RAM SAMUJH Vs. STATE OF U.P.
|
August 4, 2009 |
|
Ram Samujh Vs. D.D.C., Sultanpur and others
|
October 28, 2009 |
|
Ram Samujh Vs. State of U.P.
|
August 14, 2009 |
|
RAM SAMUJH YADAV Vs. STATE OF U P
|
May 19, 2009 |
|
RAM SANEHI Vs. STATE OF U P
|
May 11, 2009 |
|
RAM SANEHI Vs. STATE OF U P
|
April 2, 2009 |
|
RAM SANEHI ALIAS SANEHI Vs. STATE OF U P
|
May 21, 2009 |
|
Ram Sanehi and Others Vs. State of U.P. and Others
|
September 8, 2009 |
|
RAM SARAN Vs. STATE OF U P
|
April 1, 2009 |
|
RAM SARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
May 14, 2009 |
|
RAM SARAN LAL Vs. COMMISSIONER
|
March 20, 2009 |
|
RAM SARAN VERMA Vs. STATE OF U P
|
April 24, 2009 |
|
RAM SEVAK Vs. STATE OF U P
|
April 2, 2009 |
|
RAM SEWAK Vs. STATE OF U P
|
April 30, 2009 |
|
RAM SHANKAR Vs. STATE OF U P
|
May 22, 2009 |
|
RAM SHANKAR ALIAS NANKAU GOSAIN Vs. STATE OF U P
|
April 6, 2009 |
|
RAM SHANKER SINGH Vs. STATE OF U P
|
April 1, 2009 |
|
RAM SHIROMANI PANDEY Vs. CONSOLIDATION COMMISSIONER
|
May 22, 2009 |
|
RAM SINGH Vs. STATE OF U P
|
June 12, 2009 |
|
RAM SINGH Vs. STATE OF U P
|
April 1, 2009 |
|
RAM SINGH Vs. VIDUR GRAMIN BANK BIJNOR
|
January 23, 2009 |
|
RAM SINGH Vs. STATE OF U P
|
April 28, 2009 |
|
RAM SINGH Vs. STATE OF U P
|
July 24, 2009 |
|
RAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GAUTAM BUDH NAGAR AND OTHERS
|
April 21, 2009 |
|
Ram Singh and others Vs. State of Utter Pradesh and another
|
October 23, 2009 |
|
Ram Siya Pal Vs. State of U.P.
|
November 25, 2009 |
|
Ram Sukh Tripathi Vs. Durga Devi
|
October 14, 2009 |
|
RAM SUNDAR Vs. STATE OF U P
|
April 27, 2009 |
|
Ram Surat Pandey Vs. State of U.P. and Others
|
October 15, 2009 |
|
Ram Swarath Chauhan Vs. State of U.P. and others
|
July 6, 2009 |
|
Ram Swaroop Vs. State of U.P.
|
January 16, 2009 |
|
RAM SWAROOP Vs. STATE OF U P
|
January 29, 2009 |
|
RAM SWAROOP ALIAS BARKAT Vs. STATE OF U P
|
March 4, 2009 |
|
RAM SWAROOP SAXENA Vs. 4TH ADDITIONAL DISTRICT JUDGE FARRUKHABAD
|
April 17, 2009 |
|
RAM SWARUP Vs. VIITH A D J MEERUT
|
December 14, 2009 |
|
RAM TAPESHWAR KUSHWAHA Vs. STATE OF U P
|
March 5, 2009 |
|
RAM VEER Vs. STATE OF U P
|
September 3, 2009 |
|
RAM VILAS Vs. STATE OF U P
|
April 16, 2009 |
|
RAM VILAS Vs. STATE OF U P
|
May 26, 2009 |
|
RAM VISHAL Vs. STATE OF U P
|
April 17, 2009 |
|
Ram Yagya Saroj Vs. State of U.P. and others
|
July 14, 2009 |
|
Rama Dental College Vs. Union of India and Others
|
July 20, 2009 |
|
Rama Kant and others Vs. Assistant Registrar, Firms Societies and Chits, U.P., Varanasi and others
|
July 25, 2009 |
|
Rama Shankar (Minor) Vs. Secretary, Madhyamik Shiksha Parishad, U.P. Allahabad and Others
|
May 28, 2009 |
|
Rama shankar yadav Vs. State of U.P.
|
October 28, 2009 |
|
RAMA SHANKER Vs. RAJA RAM
|
April 30, 2009 |
|
Rama Shanker & Anr. Vs. Addl. District Judge-II, Lucknow & Ors.
|
May 19, 2009 |
|
Rama Shanker Rai Vs. State of U.P.
|
May 6, 2009 |
|
Rama Shanker Singh Vs. State of U.P. and others
|
November 13, 2009 |
|
RAMA SHANKER SINGH YADAV Vs. STATE OF U P
|
March 23, 2009 |
|
RAMA SHANKER YADAV Vs. STATE OF U P
|
May 14, 2009 |
|
Rama Tripathi (Smt.) Vs. State of U.P.
|
October 7, 2009 |
|
Ramadhar Gupta Vs. Spl. Judge and others
|
December 9, 2009 |
|
RAMAKANT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS U P VARANASI
|
February 25, 2009 |
|
RAMAKANT Vs. STATE OF U P
|
April 8, 2009 |
|
Ramakant Pathak Vs. State of U.P. and Others
|
August 21, 2009 |
|
Ramakant Raizada Vs. Laxman Das
|
September 3, 2009 |
|
Ramakanti (Smt.) Vs. State of U.P. and another
|
August 13, 2009 |
|
RAMAN AGNIHOTRI Vs. ARUN KUMAR TIWARI
|
May 26, 2009 |
|
Raman Ispat (Pvt.) Ltd.and Another Vs. Pashchimanchal Vidyut Vitran Nigam Ltd. and Others
|
September 4, 2009 |
|
RAMAN PANDEY Vs. STATE OF U.P.
|
August 24, 2009 |
|
RAMANAND GUPTA Vs. STATE OF U P
|
April 13, 2009 |
|
RAMAPATI TIWARI Vs. DISTRICT REGISTRAR
|
January 23, 2009 |
|
Ramavtar Vs. Chairman & Managing Director and Others
|
September 4, 2009 |
|
RAMAWATI Vs. STATE OF U.P.
|
August 4, 2009 |
|
Rambali Rajbhar Vs. State of U.P.
|
June 25, 2009 |
|
RAMBUX SINGH Vs. ZILA PARISHAD HARDOI
|
April 27, 2009 |
|
RAMDARAS Vs. STATE OF U P
|
February 1, 2009 |
|
RAMDARSHANI Vs. DISTT JUDGE ETAWAH
|
April 10, 2009 |
|
RAMDHANI Vs. KRISHAN KUMAR KABRA
|
March 6, 2009 |
|
RAMDHANI Vs. STATE OF U P
|
December 5, 2009 |
|
RAMDHARI YADAV Vs. STATE OF U P
|
April 16, 2009 |
|
RAMENDRA SRIVASTAVA Vs. STATE OF U P
|
May 15, 2009 |
|
RAMESH Vs. STATE OF U P
|
April 29, 2009 |
|
RAMESH Vs. STATE OF U P
|
May 5, 2009 |
|
RAMESH Vs. STATE OF U P
|
May 7, 2009 |
|
RAMESH Vs. STATE OF U P
|
February 2, 2009 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
January 20, 2009 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
May 25, 2009 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
June 2, 2009 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
December 11, 2009 |
|
RAMESH CHANDRA Vs. STATE OF UP
|
December 21, 2009 |
|
Ramesh Chandra Vs. State of U.P.
|
January 29, 2009 |
|
Ramesh Chandra Vs. State of U.P. and Others
|
August 4, 2009 |
|
Ramesh Chandra Agrawal Vs. Bijnore Zila Sahkari Bank Ltd., Bijnore and another
|
August 21, 2009 |
|
RAMESH CHANDRA BAJPAI Vs. STATE OF U P
|
April 21, 2009 |
|
Ramesh Chandra Gupta and another Vs. Sri Ram
|
August 12, 2009 |
|
RAMESH CHANDRA MISHRA Vs. STATE OF U.P.
|
October 5, 2009 |
|
RAMESH CHANDRA PANDEY Vs. STATE OF U P
|
April 7, 2009 |
|
RAMESH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS
|
October 29, 2009 |
|
RAMESH KUMAR Vs. SAVITRI GOYAL
|
December 24, 2009 |
|
RAMESH KUMAR MANGAL Vs. STATE OF U P
|
July 22, 2009 |
|
RAMESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
December 23, 2009 |
|
Ramesh Narain Saxena Vs. Chairman, Jal Sansthan, Agra and Others
|
August 26, 2009 |
|
RAMESH SINGH Vs. STATE OF U.P.
|
August 18, 2009 |
|
RAMESH SINGH Vs. STATE OF U P
|
May 12, 2009 |
|
RAMESH SINGH Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) AND OTHERS
|
December 9, 2009 |
|
RAMESHWAR Vs. STATE OF U P
|
January 20, 2009 |
|
RAMESHWAR AND OTHERS Vs. RAM KUMARI AND OTHERS
|
October 13, 2009 |
|
RAMESHWAR DAYAL Vs. STATE OF U P
|
April 2, 2009 |
|
RAMESHWAR PRASAD Vs. TEHSILDAR ASSISTANT COLLECTOR IST CLASS SAMBHAI MORADABAD
|
August 24, 2009 |
|
Rameshwaram Paper Mills Pvt.Ltd., Modi Nagar Vs. State of U.P. and Others
|
August 6, 2009 |
|
Ramgopal Vs. State of U.P. and Others
|
August 11, 2009 |
|
RAMJEE DWIVEDI Vs. STATE OF U P
|
March 2, 2009 |
|
RAMJI SHUKLA Vs. STATE OF U P
|
February 12, 2009 |
|
RAMJI SINGH ALIAS MUJEEB BHAI Vs. STATE OF U P
|
March 27, 2009 |
|
RAMJI SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 9, 2009 |
|
RAMJI YADAV Vs. STATE OF U P
|
April 10, 2009 |
|
Ramman Lal Vs. State of U.P.
|
August 20, 2009 |
|
RAMRAJ Vs. STATE OF U P
|
April 9, 2009 |
|
RAMRATI PASTOR Vs. STATE OF U P
|
December 15, 2009 |
|
RAMRATI PASTOR Vs. STATE OF U P
|
December 5, 2009 |
|
RAMU ALIAS ARUN KUMAR PANDEY Vs. STATE OF U P
|
September 16, 2009 |
|
Ramu Singh Vs. State of U.P.
|
October 14, 2009 |
|
Ranga Vs. State of U.P.
|
December 17, 2009 |
|
Ranjana Kushwaha Vs. State of U.P. Through Secretary, Higher Education, Lucknow
|
June 30, 2009 |
|
RANJEET YADAV Vs. STATE OF U P
|
May 22, 2009 |
|
RANJIT NARANG Vs. COMMISSIONER OF INCOME-TAX
|
July 20, 2009 |
|
RANVEER Vs. STATE OF U.P.
|
November 7, 2009 |
|
RANVEER SINGH Vs. STATE OF U P
|
December 3, 2009 |
|
Rapid Private Ltd. Vs. District Magistrate, Mathura and Others
|
August 3, 2009 |
|
Rapti Commissions Agency & Ors. Vs. Union of India & Ors.
|
October 28, 2009 |
|
RASHEED Vs. STATE OF U P
|
May 21, 2009 |
|
Rasheed Ahmad Vs. State of U.P. and Others
|
July 9, 2009 |
|
RASHI KESH Vs. VEER BAHADUR SINGH POORVANCHAL UNIVERSITY JAUNPUR
|
May 14, 2009 |
|
Rashid Vs. State of U.P.
|
December 8, 2009 |
|
RASHID AHMAD Vs. RAISA BEGUM
|
May 6, 2009 |
|
Rashmi Awasthi and Others Vs. State of U.P. and Others
|
August 11, 2009 |
|
RATAN BIHARI Vs. STATE OF U P
|
May 8, 2009 |
|
RATAN CHAND DEEP CHAND Vs. RESERVE BANK OF INDIA
|
October 21, 2009 |
|
RATAN CHANDRA ARORA Vs. SURESH CHANDRA
|
February 4, 2009 |
|
RATAN KUMAR SOLANKI Vs. STATE OF U P
|
November 16, 2009 |
|
RATHI ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
October 15, 2009 |
|
Ratnesh Kumar Pandey Vs. State of U.P.
|
December 15, 2009 |
|
RATTAN VANASPATI LTD. Vs. STATE OF U.P. AND ORS.
|
December 1, 2009 |
|
Ravi Agrawal Vs. Anil Kumar Verma
|
August 24, 2009 |
|
Ravi Chaudhary Vs. State of Uttaranchal and others
|
March 19, 2009 |
|
RAVI KANT Vs. JOINT DIRECTOR EDUCATION VI REGION LUCKNOW
|
July 20, 2009 |
|
Ravi Khandelwal Vs. State of U.P.
|
August 26, 2009 |
|
Ravi Kumar Vs. Managing Director, U.P. State Agro Industrial Corporation, Lucknow and Others
|
December 1, 2009 |
|
RAVI KUMAR Vs. MANAGING DIRECTOR U P STATE AGRO INDUSTRIAL CORPORATION
|
December 17, 2009 |
|
RAVI NATH SINGH Vs. BASANT RAM VICE CHANCELLOR
|
May 24, 2009 |
|
RAVI NATH SINGH ALIAS RAVI THAKUR Vs. STATE OF U P
|
April 8, 2009 |
|
RAVI PRAKASH Vs. STATE OF U P
|
April 16, 2009 |
|
RAVI PRAKASH SINGH ALIAS KAKKOO Vs. STATE OF U P
|
June 26, 2009 |
|
RAVI PRAKASH VERMA Vs. UNION OF INDIA
|
May 27, 2009 |
|
Ravi Raj Singh Vs. State of U.P. & Ors.
|
August 17, 2009 |
|
RAVI SHANKER AND OTHERS Vs. DISTRICT JUDGE, BARABANKI AND OTHERS
|
December 24, 2009 |
|
RAVI SHANKER PANDEY ALIAS MUNNI PANDEY Vs. STATE OF U P
|
May 18, 2009 |
|
RAVINDRA BAHADUR SINGH Vs. R N SINGH CHAIRMAN COL Q C S D CANTEEN HEAD
|
May 18, 2009 |
|
RAVINDRA KUMAR Vs. STATE OF U P
|
April 28, 2009 |
|
RAVINDRA KUMAR Vs. SRI IFTAKHRUDEEN KHAN
|
March 2, 2009 |
|
RAVINDRA KUMAR ALIAS RAVINDRA SINGH Vs. STATE OF U P
|
April 8, 2009 |
|
RAVINDRA KUMAR SINGH Vs. STATE OF U P
|
April 23, 2009 |
|
RAVINDRA NATH AWASTHI Vs. STATE OF U P
|
April 1, 2009 |
|
RAVINDRA NATH KUSHWAHA Vs. STATE OF U P
|
July 14, 2009 |
|
RAVINDRA NATH PANDEY Vs. STATE OF U P
|
September 4, 2009 |
|
RAVINDRA PRASAD Vs. STATE OF U P
|
April 24, 2009 |
|
RAVINDRA PRASAD MISHRA Vs. STATE OF U P
|
May 11, 2009 |
|
RAVINDRA SINGH Vs. STATE OF U P
|
October 28, 2009 |
|
Ravindra Singh @ Rinku Singh @ Randiya Vs. State of U.P. and others
|
July 29, 2009 |
|
RAZA HUSSAIN JAFARI Vs. STATE OF U P
|
April 21, 2009 |
|
REENA DEVI Vs. STATE OF U P
|
December 7, 2009 |
|
REETA DEVI SRIVASTAVA Vs. STATE OF U P
|
April 22, 2009 |
|
Reeta Yadav Vs. Election Officer/District Magistrate, Ghazipur and Others
|
August 18, 2009 |
|
Regional Institute of Ophthalmology Eye Hospital Trust Vs. Union of India and Others
|
October 7, 2009 |
|
REGIONAL MANAGER CENTER POINT DISTRICT ALIGARH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
March 4, 2009 |
|
Regional Manager, U.P.State Road Transport Corporation, Etawah Region etc. Vs. State of U.P. & Ors.
|
December 15, 2009 |
|
REGISTRAR CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY KANPUR Vs. VINAY GUPTA
|
January 5, 2009 |
|
REHAN AHMAD Vs. STATE OF U P
|
June 9, 2009 |
|
REHANA PARVIN Vs. STATE OF U P
|
April 17, 2009 |
|
REHANUL HAQ Vs. SHAMIM AHMAD
|
April 16, 2009 |
|
REKHA RAWAT Vs. STATE OF U P THROUGH ITS SECY DEPTT OF HOME
|
October 28, 2009 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. URMILA DEVI
|
July 1, 2009 |
|
Reliance General Insurance Company Ltd Vs. Urmila Devi and Others
|
January 7, 2009 |
|
RENU ALIAS RAJNEE Vs. STATE OF U P
|
February 22, 2009 |
|
RENU CHANDRA Vs. GANPATI ASSOCIATES
|
February 26, 2009 |
|
RENU DEVI Vs. STATE OF U P
|
June 8, 2009 |
|
RENU KUMARI Vs. STATE OF U P
|
April 9, 2009 |
|
RENU YADAV Vs. UNION OF INDIA
|
April 29, 2009 |
|
Resham Devi Vs. Board of Revenue, U.P. & Ors.
|
August 25, 2009 |
|
RESHAM SINGH Vs. STATE OF U P
|
June 8, 2009 |
|
RESHAM SINGH Vs. MEMBER, BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
July 22, 2009 |
|
RESHMA SINGH Vs. STATE OF U P
|
May 7, 2009 |
|
REVENDRA PAL SINGH Vs. STATE OF U P
|
May 21, 2009 |
|
REYAZ AHMED Vs. STATE OF U P
|
April 21, 2009 |
|
RINKI Vs. STATE OF U P
|
April 24, 2009 |
|
Rinku and another Vs. State of U.P. and others
|
October 26, 2009 |
|
RISHI PAL SINGH Vs. STATE OF U.P.
|
November 9, 2009 |
|
Rishi Vashistha Sahakari Avas Samiti Ltd. Vs. Dubey Lands and Finance Ltd.
|
November 5, 2009 |
|
RISHIKESH LAL SRIVASTAVA Vs. STATE OF U.P.
|
October 15, 2009 |
|
RISHISH NARAIN SAXENA Vs. STATE OF U P
|
April 2, 2009 |
|
RITESH SAXENA ALIAS REETU Vs. STATE OF U P
|
April 17, 2009 |
|
RITESH TEWARI Vs. STATE OF U P
|
January 20, 2009 |
|
RITISH ALIAS PINTU Vs. STATE OF U P
|
April 8, 2009 |
|
Ritu Raj Raji Vs. District Magistrate, Raib Areli
|
December 8, 2009 |
|
RITU SINGH Vs. STATE OF U P
|
June 1, 2009 |
|
RIVER VIEW SAHKARI AWAS SAMITI LIMITED Vs. STATE OF U P
|
May 27, 2009 |
|
RIYAZZUDDIN [ U A 227 ] Vs. BOARD OF REVENUE
|
June 2, 2009 |
|
RIZ PAL SINGH Vs. STATE OF U.P.
|
September 3, 2009 |
|
Rizwan Ali Vs. State of U.P. and others
|
March 20, 2009 |
|
RIZWAN AND WASEEM (IN JAIL) Vs. STATE OF U P
|
July 17, 2009 |
|
Rizwana Adib Vs. State of U.P. and Others
|
July 21, 2009 |
|
RIZWANULLAH Vs. STATE OF U.P. AND OTHERS
|
May 26, 2009 |
|
ROHIT AHUJA Vs. ADDITIONAL PRINCIPAL JUDGE FAMILY COURT LUCKNOW
|
March 27, 2009 |
|
ROHIT KAPOOR Vs. STATE OF U P
|
May 21, 2009 |
|
ROHIT PASWAN Vs. STATE OF U P
|
May 15, 2009 |
|
Rohtash & Ors. Vs. State of U.P.& Ors.
|
August 18, 2009 |
|
ROOFI ALIAS BOBY ALIAS RAHAT Vs. STATE OF U P
|
August 28, 2009 |
|
ROOP CHANDRA Vs. STATE OF U P
|
January 30, 2009 |
|
ROOP KISHORE Vs. STATE OF U P
|
April 21, 2009 |
|
ROOP RAM Vs. STATE OF U P
|
June 8, 2009 |
|
Rose Deb Vs. Chairman, Ryan International Schools, New Delhi and Others
|
August 20, 2009 |
|
ROSHAN Vs. STATE OF U P
|
May 27, 2009 |
|
Roshan Lal Vs. State of U.P. and Others
|
October 8, 2009 |
|
Roshan Lal Vs. State of U.P. & Ors.
|
April 22, 2009 |
|
ROSHAN SINGH Vs. STATE OF U P
|
April 17, 2009 |
|
ROVIND SINGH Vs. STATE OF U P
|
April 27, 2009 |
|
RUBI Vs. STATE OF U P
|
April 27, 2009 |
|
Rubi Mishra & Ors. Vs. Vimla Sethi & Ors.
|
October 28, 2009 |
|
RUBY KULSHRESTHA Vs. KUMAR ARVIND SINGH
|
May 14, 2009 |
|
RUCHI VEERA Vs. STATE OF U P
|
July 10, 2009 |
|
RUCHITA SRIVASTAVA Vs. VIVEK SWARROOP SRIVASTAVA
|
May 21, 2009 |
|
RUDHRA PRATAP PANDEY Vs. STATE OF U P
|
April 9, 2009 |
|
RUDRA NARAIN PANDEY Vs. STATE OF U P
|
March 17, 2009 |
|
Rudra Vilas Kisan Sahkarichini Mills Ltd. Vs. Union of India and Others
|
October 15, 2009 |
|
RUGADA DEVI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL OFFICER AZAMGARH
|
February 26, 2009 |
|
RUKAMKESH Vs. STATE OF U P
|
February 25, 2009 |
|
RUKHSANA BEGUM Vs. STATE OF U P
|
March 27, 2009 |
|
RUKMUDDIN Vs. ABDUL NADEEM
|
April 16, 2009 |
|
RUPESH KUMAR TIWARI Vs. STATE OF U P
|
May 22, 2009 |
|
S C KANAUJIA Vs. STATE OF UP
|
December 11, 2009 |
|
S C UPADHYAY Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
April 30, 2009 |
|
S K SARASWAT Vs. STATE OF U P
|
May 1, 2009 |
|
S M A ABDI Vs. PRIVATE SECRETAIES BROTHERHOOD
|
July 29, 2009 |
|
S P JALAN Vs. STATE OF UP
|
December 17, 2009 |
|
S S KAPOOR Vs. SANJAY
|
August 27, 2009 |
|
S.M. College, Chandausi and Others Vs. M.J.P. Rohilkhand University, Bareilly and Others
|
November 3, 2009 |
|
S.N.Sharma and Others Vs. State of U.P. and Others
|
September 18, 2009 |
|
S.P. CHATTERJEE AND OTHERS Vs. DR. AJAY KHANNA
|
October 9, 2009 |
|
S.P.Joseph Vs. State of U.P. and Others
|
July 10, 2009 |
|
SABHA DATT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 22, 2009 |
|
SABHAJEET KEWAT Vs. STATE OF U P
|
April 8, 2009 |
|
SABHAJIT SINGH Vs. STATE OF U P
|
May 18, 2009 |
|
SABIR ALI Vs. STATE OF U P
|
May 12, 2009 |
|
SABIRALI FARIDI Vs. STATE OF U P
|
January 28, 2009 |
|
SABNAM Vs. STATE OF U P
|
May 8, 2009 |
|
SACCHCHIDA NAND RAI Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
|
April 8, 2009 |
|
SACHCHIDANAND SINGH Vs. STATE OF U P
|
April 7, 2009 |
|
Sachida Nand (Dr.) Vs. Aditya Prakash Gupta and another
|
August 27, 2009 |
|
SACHIN GOEL Vs. STATE OF U P
|
May 30, 2009 |
|
Sachita Nand Vs. State of U.P.
|
November 6, 2009 |
|
SACHITANAND Vs. STATE OF U P
|
November 6, 2009 |
|
SADAWATI Vs. STATE OF U P
|
April 28, 2009 |
|
SADHANA Vs. STATE OF U P
|
April 7, 2009 |
|
SADHANA SINGH Vs. STATE OF U.P.
|
November 5, 2009 |
|
Sadhana Upadhyaya (Smt.) Advocate Vs. State of U.P.
|
April 9, 2009 |
|
SADHNA PATHAK Vs. STATE OF UTTAR PRADESH
|
May 1, 2009 |
|
SADHNA UPADHYAYA Vs. STATE OF U P
|
April 9, 2009 |
|
SADIQUE Vs. STATE OF U P
|
May 25, 2009 |
|
SAFARI INDUSTRIES INDIA LTD Vs. STATE OF U P
|
January 19, 2009 |
|
SAFAT Vs. STATE OF U P
|
April 10, 2009 |
|
SAFINA BANO Vs. STATE OF U P
|
July 28, 2009 |
|
SAGAR MINI RICE MILL Vs. STATE OF U P
|
May 29, 2009 |
|
SAHAB SINGH Vs. ADDL COMMISSIONER
|
May 25, 2009 |
|
SAHAB SINGH Vs. STATE OF U P
|
April 15, 2009 |
|
SAHI RAM Vs. STATE OF U P
|
December 17, 2009 |
|
Sahi Ram Vs. State of U.P. and Others
|
December 1, 2009 |
|
Sahi Ram (D) through L.Rs. Vs. State of U. P. and others
|
December 17, 2009 |
|
SAHIM Vs. STATE OF U P
|
July 29, 2009 |
|
SAHYOG A SOCIETY REGISTERED Vs. STATE OF U P
|
May 14, 2009 |
|
SAHYOG FARM DEVELOPMENT SERVICE BEEJ BHAWAN MATHURA Vs. DEBT RECOVERY TRIBUNAL 600 1 UNIV ROAD LKO THR ITS REGISTR
|
April 28, 2009 |
|
SAIDAN BEGAM Vs. STATE OF U P
|
May 15, 2009 |
|
Saidan Begum and others Vs. State of U.P. and another
|
May 15, 2009 |
|
SAIFUL ISLAM Vs. A D J COURT NO 12 ALLAHABAD
|
December 3, 2009 |
|
Sainter Pal @ Santer Pal Vs. State of U.P.
|
November 20, 2009 |
|
SAJENDRA Vs. STATE OF U.P.
|
November 11, 2009 |
|
SAJID Vs. STATE OF U P
|
September 11, 2009 |
|
SAJID Vs. UNION OF INDIA
|
February 5, 2009 |
|
SAJID Vs. STATE OF U P
|
February 13, 2009 |
|
SAJJAD HUSAIN Vs. STATE OF U P
|
May 7, 2009 |
|
SALAHUDDIN Vs. STATE OF U P
|
April 1, 2009 |
|
SALAM WARIS ALIAS GATTE Vs. STATE OF U P
|
April 24, 2009 |
|
SALAM WARIS ALIAS GATTE Vs. STATE OF U P
|
May 29, 2009 |
|
SALEK CHAND Vs. STATE OF U P
|
April 9, 2009 |
|
SALIK RAM Vs. STATE OF U P
|
May 21, 2009 |
|
SALIK RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
May 26, 2009 |
|
SALIK RAM PAL Vs. STATE OF U P
|
May 5, 2009 |
|
SALIK SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 15, 2009 |
|
SALIL SRIVASTAVA ADVOCATE Vs. ADDL DISTRICT JUDGE
|
May 28, 2009 |
|
SALIM Vs. STATE OF U P
|
August 4, 2009 |
|
SALIM UDDIN ANSARI Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
July 24, 2009 |
|
SALIMUDDIN KHAN Vs. STATE OF U P
|
May 7, 2009 |
|
Saloni and Another Vs. State of U.P. and Others
|
May 7, 2009 |
|
SAMARJEET TIWARI Vs. STATE OF U P
|
April 9, 2009 |
|
SAMBHU SARAN SUKLA Vs. SECRETARY U P MADHYAMIK SIKSHA SEWA CHYAN BOARD ALLAHABAD
|
February 27, 2009 |
|
Samiksha Verma Vs. University of Lucknow and Others
|
October 6, 2009 |
|
SAMSAIRA BEGUM Vs. STATE OF UP
|
April 28, 2009 |
|
SAMTEL ELECTRON DEVICES LIMITED Vs. COMMISSIONER OF TRADE TAX AND ANR.
|
October 5, 2009 |
|
SAMUDA BIBI Vs. HAR BHAJAN SINGH AND ANR
|
November 3, 2009 |
|
Sandeep Vs. State of Uttarakhand
|
April 16, 2009 |
|
SANDEEP Vs. STATE OF U P
|
May 28, 2009 |
|
SANDEEP KURMI Vs. STATE OF U P
|
May 18, 2009 |
|
SANDEEP NAI Vs. STATE OF U P
|
April 2, 2009 |
|
SANDHYA DEVI Vs. STATE OF U P
|
May 28, 2009 |
|
SANDHYA SINGH Vs. ARUN KUMAR MITTAL
|
May 13, 2009 |
|
Sandhya Singh Vs. Sandeep Singh, Major
|
February 17, 2009 |
|
SANGAM LAL MISHRA Vs. VIKRAM SINGH, DIRECTOR GENERAL OF POLICE
|
August 11, 2009 |
|
SANGAM LAL PANDEY Vs. STATE OF U P
|
May 29, 2009 |
|
SANGAM SINGH Vs. STATE OF U P
|
April 20, 2009 |
|
SANGEETA DEVI Vs. STATE OF U P
|
April 20, 2009 |
|
SANGEETA DEVI Vs. SECRETARY
|
April 10, 2009 |
|
SANGEETA DEVI Vs. STATE OF U P
|
May 4, 2009 |
|
Sangeeta Jain Vs. State of U.P. and others
|
December 21, 2009 |
|
Sangeeta Rajpoot Vs. State of U.P. and others
|
September 8, 2009 |
|
SANGEETA SHARMA Vs. STATE OF U P
|
May 28, 2009 |
|
SANGRAM SINGH Vs. STATE OF U P
|
September 18, 2009 |
|
Sangram Singh Vs. State
|
June 16, 2009 |
|
Sangram Singh and Ors Vs. State of U. P. and Ors
|
September 18, 2009 |
|
SANJAI Vs. STATE OF U P
|
June 10, 2009 |
|
SANJAI AGRAWAL Vs. STATE OF U P
|
March 30, 2009 |
|
Sanjai Kumar Vs. Waqf Chamaroo Shah
|
November 9, 2009 |
|
Sanjai Kumar Singh Vais Vs. Commissioner, Rural Development, U.P. Lucknow and Others
|
May 21, 2009 |
|
Sanjai Pratap Singh Vs. State of U.P. and others
|
December 23, 2009 |
|
SANJAI SINGH Vs. STATE OF U P
|
April 21, 2009 |
|
SANJAY Vs. STATE OF U P
|
April 9, 2009 |
|
SANJAY Vs. STATE OF U P
|
September 1, 2009 |
|
SANJAY AGRAWAL Vs. STATE OF U P
|
April 1, 2009 |
|
SANJAY DIWEDI Vs. STATE OF U P
|
April 24, 2009 |
|
SANJAY DIWEDI Vs. STATE OF U.P.
|
August 18, 2009 |
|
Sanjay Kumar Vs. State of U.P. and another
|
February 26, 2009 |
|
SANJAY KUMAR MISHRA Vs. STATE OF U P
|
June 12, 2009 |
|
Sanjay Kumar Singh Vs. State of U.P. and Others
|
October 28, 2009 |
|
Sanjay Kumar Singh and Another Vs. State of U.P. and Others
|
July 30, 2009 |
|
SANJAY KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 22, 2009 |
|
SANJAY PARIKH Vs. III A D J MORADABAD
|
April 27, 2009 |
|
SANJAY PATEL Vs. STATE OF U P
|
April 21, 2009 |
|
Sanjay Saraswat and another Vs. State of U.P. and another
|
August 7, 2009 |
|
SANJAY SINGH Vs. STATE OF U P
|
May 19, 2009 |
|
SANJAY SINGH Vs. DISTRICT MAGISTRATE, SULTANPUR AND OTHERS
|
April 1, 2009 |
|
SANJAY YADAV Vs. STAT OF U P
|
May 15, 2009 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
May 6, 2009 |
|
SANJEEV KUMAR Vs. RENT CONTROL AND EVICTION OFFICER/PARGANADHIKARI KAIRANA MUZAFFARNAGAR
|
March 20, 2009 |
|
SANJEEV KUMAR AND OTHERS Vs. DIRECTOR OF EDUCATION (SECONDARY), U.P., ALLAHABAD AND OTHERS
|
July 24, 2009 |
|
SANJEEV KUMAR CHATURVEDI Vs. STATE OF U P
|
May 29, 2009 |
|
SANJEEV KUMAR JAISWAL Vs. STATE OF U P
|
May 27, 2009 |
|
SANJESH KUMAR Vs. STATE OF UP
|
June 3, 2009 |
|
SANJIV MEMORIAL EDUCATION SOCIETY Vs. STATE OF U P
|
July 8, 2009 |
|
Sanjiv Rai Chaudhari & Ors. Vs. State of U.P. & Anr.
|
July 29, 2009 |
|
SANJU ALIAS DHEERENDRA KUMAR Vs. STATE OF U P
|
April 1, 2009 |
|
SANKATHA PRASAD Vs. STATE OF U P
|
April 13, 2009 |
|
SANSKRIT GRAH NIRMAN SAHKARI SAMITI LTD Vs. STATE OF U.P.
|
August 19, 2009 |
|
SANT KUMAR Vs. STATE OF U P
|
December 17, 2009 |
|
SANT LAL Vs. STATE OF U P
|
January 9, 2009 |
|
Sant Lal and others Vs. State of U.P.
|
December 21, 2009 |
|
Santa Vs. Deputy Director of Consolidation, Saharanpur & Anr.
|
September 10, 2009 |
|
SANTOSH ALIAS NEETOO Vs. STATE OF U P
|
May 28, 2009 |
|
Santosh Associate, Jaunpur & Anr. Vs. U.P. State Bridge Corporation Ltd., Lucknow & Ors.
|
September 11, 2009 |
|
Santosh Kumar Vs. State of U.P. and others
|
February 9, 2009 |
|
Santosh Kumar Vs. State of U.P.and others
|
April 9, 2009 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
April 17, 2009 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
April 7, 2009 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
November 11, 2009 |
|
SANTOSH KUMAR ALIAS SANJAY Vs. STATE OF U P
|
May 26, 2009 |
|
SANTOSH KUMAR BAJPAI Vs. STATE OF U P
|
November 18, 2009 |
|
Santosh Kumar Dubey & Anr. Vs. State of U.P. & Ors.
|
October 13, 2009 |
|
SANTOSH KUMAR MAURYA Vs. STATE OF U P
|
May 14, 2009 |
|
SANTOSH KUMAR MISHRA Vs. STATE OF UP
|
May 12, 2009 |
|
SANTOSH KUMAR PRAJAPATI Vs. STATE OF U P
|
May 4, 2009 |
|
SANTOSH KUMAR RAI Vs. STATE OF U P
|
April 13, 2009 |
|
SANTOSH KUMAR SHARMA Vs. STATE OF U P
|
April 27, 2009 |
|
Santosh Kumar Sharma Vs. State of U.P. and Others
|
May 12, 2009 |
|
Santosh Kumar Singh Vs. State of U.P. & Ors.
|
April 10, 2009 |
|
SANTOSH KUMAR SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
SANTOSH KUMAR SINGH Vs. STATE OF U P
|
September 18, 2009 |
|
SANTOSH KUMAR SINGH ALIAS BANTI SINGH Vs. STATE OF U P
|
July 22, 2009 |
|
SANTOSH KUMAR YADAV Vs. STATE OF U P
|
May 29, 2009 |
|
SANTOSH KUMAR YADAV WARSI Vs. STATE OF UTTAR PRADESH
|
May 8, 2009 |
|
SANTOSH MAHESHWARI Vs. STATE OF U P
|
April 28, 2009 |
|
SANTOSH RASTOGI Vs. STATE OF U P
|
May 7, 2009 |
|
SANTOSH SINGH Vs. STATE OF U P
|
December 15, 2009 |
|
SANU Vs. STATE OF U P
|
May 13, 2009 |
|
SANWAL PRASAD MISHRA Vs. STATE OF U P
|
April 9, 2009 |
|
SARABJEET Vs. STATE OF U P
|
April 23, 2009 |
|
SARASWATI DEVI Vs. THE UNION OF INDIA (UOI)
|
September 18, 2009 |
|
SARASWATI VIDYA MANDIR INTER COLLEGE Vs. STATE OF U P
|
April 20, 2009 |
|
SARASWATI VIDYA MANDIR INTER COLLEGE Vs. STATE OF U P
|
June 1, 2009 |
|
SARAYA SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
|
March 20, 2009 |
|
Sardar Amarjit Singh and another Vs. Civil Judge (J.D.), Sultanpur and others
|
January 22, 2009 |
|
SARDAR AVTAR SINGH CHABARA Vs. STATE OF UTTAR PRADESH
|
May 8, 2009 |
|
SARDAR SURJEET SINGH Vs. STATE OF U P
|
June 10, 2009 |
|
Sarika Kedia Vs. Addl. District Judge, Deoria and others
|
October 9, 2009 |
|
SARIKA SAXENA Vs. STATE OF U P
|
April 22, 2009 |
|
SARITA Vs. STATE OF U P
|
April 15, 2009 |
|
SARITA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL ETAWAH SPL JUDGE EC ACT AND OTH
|
May 25, 2009 |
|
SARITA GUPTA Vs. SNEH KAMAL SETH
|
December 24, 2009 |
|
SARJOO Vs. BHAGWATI DEVI
|
October 21, 2009 |
|
SARJU Vs. STATE OF U P
|
August 21, 2009 |
|
SARJU PRASAD SHUKLA Vs. STATE OF U P
|
April 22, 2009 |
|
SARNATH HIRE PURCHASE P LIMITED Vs. ASST REGIONAL TRANSPORT OFFICER
|
December 7, 2009 |
|
SAROJ CHAUDHARY Vs. G NATH G DAYAL GIRLS INTERMEDIATE COLLEGE
|
June 9, 2009 |
|
SAROJ VERMA Vs. STATE OF U P
|
April 17, 2009 |
|
SAROJINI DEVI SINHA ALIAS SAROJ SINHA Vs. PRADEEP KUMAR ARORA
|
July 30, 2009 |
|
SARPANCH Vs. STATE OF U P
|
May 7, 2009 |
|
SARRO Vs. JABIR AHMED
|
September 3, 2009 |
|
Sartaj Ahmad and others Vs. Prescribed Authority/Judge, Small Causes, Lucknow and another
|
September 3, 2009 |
|
SARVAJEET Vs. STATE OF U P
|
April 24, 2009 |
|
SARVESH Vs. STATE OF U P
|
April 22, 2009 |
|
SARVESH KUMAR TIWARI Vs. HARIKESH NARAIN
|
May 11, 2009 |
|
SARVESH SINGH Vs. STATE OF U P
|
April 16, 2009 |
|
SARVESH TRIPATHI Vs. STATE OF U P
|
January 28, 2009 |
|
SARYOO PRASAD YADAV Vs. STATE OF U P
|
June 11, 2009 |
|
SASNI VIDYAPEETH INTER COLLEGE SASNI HATHRAS Vs. STATE OF U P
|
July 20, 2009 |
|
SATASI INTER COLLEGE DEORIA Vs. STATE OF U P
|
May 25, 2009 |
|
SATENDRA SINGH Vs. STATE OF U P
|
March 30, 2009 |
|
SATISH Vs. STATE OF U P
|
May 13, 2009 |
|
SATISH Vs. BHAGWAN DAS
|
November 30, 2009 |
|
Satish @ Satish Kumar Singh (In Jail) Vs. State of U.P.
|
December 15, 2009 |
|
SATISH ALIAS PAPPU PRADHAN Vs. STATE OF U.P.
|
August 18, 2009 |
|
SATISH ALIAS SATISH KUMAR SINGH Vs. STATE OF U P
|
December 15, 2009 |
|
SATISH CHANDRA Vs. UNION OF INDIA
|
January 23, 2009 |
|
Satish Chandra Agarwal Vs. Hariraj Saran Agarwal and Others
|
May 15, 2009 |
|
SATISH CHATURVEDI Vs. STATE OF UP
|
May 15, 2009 |
|
Satish Kumar Vs. State of U.P.
|
July 22, 2009 |
|
Satish Kumar Vs. Deputy Director of Consolidation-cum-Additional Collector (Nazul), Udham Singh Nagar and others
|
May 19, 2009 |
|
Satish Kumar and others Vs. State of U.P. and another
|
January 15, 2009 |
|
SATISH KUMAR SINGH Vs. STATE OF U P
|
May 6, 2009 |
|
SATISH KUMAR SINGH Vs. STATE OF U P
|
May 7, 2009 |
|
SATISH PAL Vs. STATE OF U.P.
|
October 15, 2009 |
|
SATISH SHARMA Vs. UNION OF INDIA
|
July 10, 2009 |
|
SATISH SINGH Vs. DISTRICT MAGISTRATE SULTANPUR
|
February 10, 2009 |
|
Satnam Engineers and Fabricators (P) Ltd. Vs. State of U.P. and Others
|
October 15, 2009 |
|
Satnam Kaur Vs. Sardar Surjit Singh
|
July 22, 2009 |
|
SATYA DEO GOSWAMI Vs. STATE OF U P
|
April 10, 2009 |
|
Satya Dev Vs. State of U.P. and others
|
July 28, 2009 |
|
Satya Narain Lal & Ors. Vs. Dy. Director of Consolidation, Jaunpur & Ors.
|
September 2, 2009 |
|
Satya Narain Misra Vs. U.P.S.R.T.C. and others
|
October 10, 2009 |
|
Satya Narain Misra Vs. U.P. State Road Transport Corporation, Lucknow and Others
|
October 8, 2009 |
|
SATYA NARAIN MISRA Vs. U P STATE ROAD TRANSPORT CORPORATION
|
August 10, 2009 |
|
SATYA PAL SHARMA Vs. STATE OF U P
|
May 28, 2009 |
|
SATYA PAL SINGH Vs. STATE OF U P
|
May 15, 2009 |
|
SATYA PRAKASH Vs. STATE OF U P
|
April 7, 2009 |
|
Satya Prakash Mishra and Others Vs. State of U.P. and Others
|
November 6, 2009 |
|
SATYADEV TIWARI Vs. STATE OF U P
|
April 10, 2009 |
|
Satyaram Sharma Vs. State of U.P. and others
|
October 5, 2009 |
|
SATYAVIR Vs. STATE OF U.P.
|
September 10, 2009 |
|
SATYENDRA SHEEL Vs. STATE OF U P
|
March 5, 2009 |
|
Saurabh Chaturvedi Vs. Adesh Seth & Ors.
|
August 17, 2009 |
|
SAURABH KUMAR Vs. STATE OF U P
|
April 9, 2009 |
|
Saurabh Sahai Vs. State of U.P. & Ors.
|
November 26, 2009 |
|
Saurabh Shivhare and another Vs. State of U.P.
|
December 18, 2009 |
|
SAVITA DEVI Vs. STATE OF U P
|
May 8, 2009 |
|
SAVITA SHARMA Vs. CHIEF ELECTION COMMISSIIONER
|
May 4, 2009 |
|
Savita Vishnoi Vs. Rajiv Kumar Tewatiya and others
|
September 17, 2009 |
|
Savitri and others Vs. State of U.P. and others
|
November 3, 2009 |
|
SAVITRI DEVI Vs. STATE OF U P
|
May 27, 2009 |
|
SAVITRI DEVI Vs. ASHOK KUMAR
|
April 27, 2009 |
|
SAVITRI DEVI Vs. STATE OF U P
|
February 3, 2009 |
|
SAVITRI GOYAL Vs. IXTH ADDITIONAL DISTRICT JUDGE AGRA
|
April 8, 2009 |
|
SAYEED ALAM Vs. STATE OF U P
|
January 30, 2009 |
|
SAZID Vs. STATE OF U.P.
|
September 2, 2009 |
|
SBEC SUGAR LTD Vs. LABOUR COURT MEERUT
|
January 29, 2009 |
|
SECUR INDUSTRIES LIMITED Vs. GODREJ AND BOYCE MANUFACTURING CO LTD
|
April 21, 2009 |
|
Seedheswari Promoters & Builders Pvt.Ltd. Vs. State of U.P. and Others
|
November 7, 2009 |
|
SEEMA DEVI Vs. STATE OF U P
|
April 16, 2009 |
|
SEEMA DEVI Vs. STATE OF U P
|
April 13, 2009 |
|
SEEMA GUPTA Vs. STATE OF U P
|
April 13, 2009 |
|
SEEMA SINGH Vs. STATE OF U P
|
April 21, 2009 |
|
SEEMA SINGH Vs. PRESCRIBED AUTHORITY/COMMISSIONER WORKMAN COMPENSATION U P AT ALLAHABAD
|
March 17, 2009 |
|
SEEMA TRIPATHI Vs. STATE OF U P
|
May 22, 2009 |
|
Setu Textiles, Baghpat Vs. Commissioner of Trade Tax, U.P. Lucknow
|
August 26, 2009 |
|
SEWA RAM Vs. STATE OF U P
|
April 2, 2009 |
|
SHABNAM Vs. STATE OF U P
|
September 10, 2009 |
|
Shadama Vs. State of U.P.
|
April 22, 2009 |
|
SHAFAQAT Vs. STATE OF U P
|
July 17, 2009 |
|
SHAFIQ AHMAD Vs. STATE GOVERNMENT OF U P
|
May 12, 2009 |
|
Shagufta Begum and others Vs. State of U.P. and another
|
July 17, 2009 |
|
Shah Mohammad and others Vs. State of U.P. and another
|
December 7, 2009 |
|
SHAHABUDDEEN ALIAS SHAZAD Vs. STATE OF U P
|
May 4, 2009 |
|
SHAHAR YAAR AHMAD KHAN Vs. IST ADDITIONAL DISTRICT JUDGE BAREILLY
|
April 10, 2009 |
|
SHAHEEN BANO Vs. STATE OF U P
|
May 28, 2009 |
|
SHAHID AHMAD KHAN Vs. DEPUTY LABOUR COMMISSIONER AGRA REGION AGRA
|
February 18, 2009 |
|
Shahid Khan Vs. Union of India, New Delhi and Others
|
July 29, 2009 |
|
Shahnawaz @ Shanu Vs. State of U.P.
|
May 25, 2009 |
|
SHAHROZ KHAN Vs. U P SUNNI CENTRAL WAQF BOARD LUCKNOW
|
July 7, 2009 |
|
SHAILENDRA KUMAR Vs. D.D.C.OF CONSOLIDATION, MIRZAPUR AND OTHERS
|
August 3, 2009 |
|
SHAILENDRA RAI Vs. STATE OF UP
|
October 28, 2009 |
|
Shailendra Singh Vs. State of U.P. and Others
|
August 13, 2009 |
|
SHAILESH KUMAR Vs. STATE OF U P
|
July 20, 2009 |
|
Shakeel Vs. State of U.P.
|
August 11, 2009 |
|
Shakeel Ahmad Vs. Union of India
|
August 19, 2009 |
|
SHAKEEL AHMAD Vs. STATE OF U.P.
|
December 16, 2009 |
|
Shakti Constructions Vs. The greater noida industrial development Authority
|
November 26, 2009 |
|
SHAKTI TRADERS Vs. STATE OF U.P. AND ORS.
|
September 9, 2009 |
|
SHAKUNTALA Vs. NEELAM BASIC SHIKSHA ADHIKARI
|
April 29, 2009 |
|
SHAKUNTALA EDUCATIONAL AND WELFARE SOCIETY Vs. STATE OF U P
|
May 12, 2009 |
|
SHALIMAR FURNISHERS 12TH K M STONE AGRA-MATHURA ROAD AGRA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
May 12, 2009 |
|
SHALINI SINGH Vs. STATE OF U P
|
April 21, 2009 |
|
SHAMBHOO NATH Vs. STATE OF U P
|
July 16, 2009 |
|
SHAMBHU Vs. STATE OF U P
|
June 10, 2009 |
|
SHAMBHU DAYAL Vs. SAFI AHMAD SHEKH
|
August 12, 2009 |
|
SHAMBHU NATH PANDEY Vs. STATE OF U P
|
May 27, 2009 |
|
Shambhu Prasad Dubey Vs. State of U.P.
|
July 21, 2009 |
|
SHAMIM AHMAD Vs. STATE OF U P
|
May 26, 2009 |
|
SHAMIM IQBAL Vs. ADDITIONAL DISTRICT JUDGE BIJNORE
|
December 2, 2009 |
|
SHAMSHAD Vs. STATE OF U P
|
September 16, 2009 |
|
SHAMSHAD Vs. STATE OF U P
|
May 7, 2009 |
|
SHAMSHAD HUSSAIN Vs. DISTRICT JUDGE AND OTHERS
|
August 11, 2009 |
|
Shamshad Uddin and others Vs. Union of India Through Secretary Ministry of Tourism, New Delhi and others
|
December 2, 2009 |
|
Shankar Vs. State of U.P.
|
July 3, 2009 |
|
SHANKAR DAYAL Vs. STATE OF U P
|
May 6, 2009 |
|
Shankar Shiksha Prasar Samiti, Sirsani and Another Vs. State of U.P. and Others
|
August 13, 2009 |
|
SHANKER LAL DIDWANIYA Vs. AKHILESH NARAIN SINGH
|
October 9, 2009 |
|
SHANKER SINGH Vs. RAGHUNANDAN SINGH
|
November 16, 2009 |
|
SHANTI DEVI Vs. ARUN KUMAR
|
April 30, 2009 |
|
SHANTI DEVI Vs. SHIV DARSHAN SINGH
|
May 15, 2009 |
|
SHANTI DEVI Vs. URMILA DEVI
|
April 27, 2009 |
|
Shanti Devi Vs. State Bank of India
|
August 4, 2009 |
|
Shanti Devi Vs. State of U.P. and Others
|
October 9, 2009 |
|
SHANTI DEVI Vs. MOHAMMAD IKRAM
|
November 25, 2009 |
|
SHANTI SWAROOP TRIPATHI Vs. UNION OF INDIA
|
May 5, 2009 |
|
Sharad Chandra Singh Vs. State Bank of India and Ors.
|
October 8, 2009 |
|
Sharad Kumar Agrawal Vs. State of U.P. and Ors.
|
October 15, 2009 |
|
SHARAFAT ALI Vs. U P SUNNI CENTRAL BOARD OF WAQF
|
January 23, 2009 |
|
SHARDA DEVI BANSAL Vs. AVADH BEHARI BANSAL
|
August 28, 2009 |
|
SHARIF Vs. STATE OF U P
|
April 17, 2009 |
|
SHARMILA TRIPATHI Vs. STATE OF U P
|
June 11, 2009 |
|
SHAROHAN PASI Vs. STATE OF U P
|
August 20, 2009 |
|
SHARUKH Vs. STATE OF U P
|
December 17, 2009 |
|
SHASHI AGARWAL Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
July 1, 2009 |
|
SHASHI DHAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
April 28, 2009 |
|
SHASHI GUPTA Vs. DEPUTY DIRECTOR OF EDUCATION IIND FIRST REGION MEERUT
|
April 27, 2009 |
|
SHASHI KALA PATEL Vs. SUB-DIVISIONAL MAGISTRATE FATEHPUR
|
March 30, 2009 |
|
SHASHI KANT GAUR Vs. U P JAL NIGAM
|
June 9, 2009 |
|
SHASHI MOHAN SAXENA Vs. STATE OF U.P. AND ORS.
|
August 20, 2009 |
|
SHASHI PANDEY Vs. UNIVERSITY OF ALLAHABAD
|
January 30, 2009 |
|
SHASHI PRABHA BANSAL (DEAD) THROUGH LRS. Vs. MAHAVIR PRASAD JAIN AND OTHERS
|
April 15, 2009 |
|
SHASHI PRAKASH SINGH Vs. U P JAL NIGAM
|
June 2, 2009 |
|
SHASHIBALA Vs. STATE OF U P
|
February 17, 2009 |
|
SHAUKAT ALI Vs. DUGDH UTPADAK SAHKARI SANGH MIRZAPUR
|
July 1, 2009 |
|
SHAYMA DEVI SAINI Vs. STATE OF U P
|
June 8, 2009 |
|
SHEEBU SIDDIQUI Vs. STATE OF U P
|
July 3, 2009 |
|
SHEELA Vs. STATE OF U P
|
April 22, 2009 |
|
SHEESH PAL Vs. STATE OF U P
|
June 8, 2009 |
|
SHEESH RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIABAD
|
May 4, 2009 |
|
SHEET GUPTA Vs. STATE OF U P
|
January 27, 2009 |
|
SHEET GUPTA Vs. STATE OF U P
|
December 11, 2009 |
|
SHEETALA Vs. STATE OF U P
|
April 15, 2009 |
|
SHEETLA PRASAD SHARMA Vs. STATE OF U P
|
August 27, 2009 |
|
SHEKHAR Vs. STATE OF U P
|
March 25, 2009 |
|
SHEKHAR TIWARI Vs. STATE OF U P
|
May 4, 2009 |
|
SHEKHAR TIWARI Vs. STATE OF U P
|
July 8, 2009 |
|
Shekher Tiwari Vs. State of U.P. Through The Secretary Department of Home, Govt. of U.P., Lucknow
|
May 4, 2009 |
|
SHEO DEEN MISHRA Vs. AJAI KUMAR JAIN
|
April 29, 2009 |
|
SHEO PAL Vs. STATE OF U P
|
February 24, 2009 |
|
SHEO PRASAD Vs. KISHUNI
|
May 14, 2009 |
|
SHEO SHANKER LAL AGRAWAL Vs. STATE PUBLIC SERVICES TRIBUNAL, LUCKNOW AND ORS.
|
March 16, 2009 |
|
SHEORAJ SINGH AHLAWAT Vs. STATE OF U P
|
February 13, 2009 |
|
SHEORAJ SINGH ALIAS CHUTTAN Vs. STATE OF UP
|
April 17, 2009 |
|
SHER ALI Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFARNAGAR
|
October 12, 2009 |
|
Sher Bahadur Singh (dead) substituted by Smt. Phoolpati and Sant Kumar Singh Vs. State of U.P. and others
|
August 17, 2009 |
|
SHER MOHD Vs. STATE OF U P
|
April 7, 2009 |
|
SHER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
May 8, 2009 |
|
SHESH BAHADUR Vs. STATE OF U P
|
January 22, 2009 |
|
SHIKHA GAUR Vs. STATE OF U P
|
July 14, 2009 |
|
SHISH KUMAR Vs. STATE OF U P
|
August 26, 2009 |
|
SHITAL DEEN Vs. STATE OF U.P.
|
September 1, 2009 |
|
SHITAL SINGH Vs. BOARD OF REVENUE, UP AT ALLAHABAD AND OTHERS
|
July 22, 2009 |
|
SHIV BAHADUR SINGH Vs. BOARD OF REVENUE
|
May 25, 2009 |
|
SHIV BHAJAN LAL JANHIT INTER COLLEGE Vs. STATE OF U P
|
April 2, 2009 |
|
Shiv Bihari Dubey Vs. State of U.P.
|
November 30, 2009 |
|
SHIV BILASH SINGH Vs. STATE OF U P
|
June 1, 2009 |
|
Shiv Chandra Vs. State of U.P. and others
|
August 10, 2009 |
|
Shiv Charan Dubey and another Vs. Addl. District Judge (Court No. 2) and others
|
December 16, 2009 |
|
SHIV DAYAL Vs. STATE OF U P
|
April 27, 2009 |
|
SHIV HARSH Vs. ADDL COMMISSIONER FIRST ALLAHABAD DIVISION
|
May 11, 2009 |
|
SHIV KARAN Vs. STATE OF U P
|
April 6, 2009 |
|
SHIV KUMAR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT
|
April 2, 2009 |
|
SHIV KUMAR Vs. STATE OF U P
|
February 11, 2009 |
|
SHIV KUMAR Vs. STATE BANK OF INDIA
|
April 30, 2009 |
|
SHIV KUMAR ALIAS SADHU Vs. STATE OF U P
|
December 22, 2009 |
|
SHIV KUMAR PAL Vs. STATE OF U P
|
April 22, 2009 |
|
SHIV KUMAR RAI Vs. STATE OF U P
|
March 23, 2009 |
|
SHIV KUMAR SHARMA Vs. ALOK SHARMA AND ORS
|
December 4, 2009 |
|
Shiv Kumar Tyagi Vs. State of U. P. and others
|
December 3, 2009 |
|
SHIV KUMAR YADAV Vs. STATE OF U P
|
May 6, 2009 |
|
Shiv Lakhan Tripathi Vs. State of U.P. and Another
|
November 10, 2009 |
|
SHIV MANGAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
|
May 29, 2009 |
|
SHIV MOHAN ANR Vs. STATE OF U P
|
May 8, 2009 |
|
SHIV NARAIN Vs. HAR SWAROOP
|
April 30, 2009 |
|
SHIV NATH YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
March 19, 2009 |
|
Shiv Natha (Smt.) and others Vs. Additional District Judge, Court No.4, Unnao and others
|
August 26, 2009 |
|
SHIV NAYAK Vs. COMMISSIONER CHITTRKOOT DHAM MANDAL BANDA
|
April 7, 2009 |
|
Shiv Pal Singh @ S, F.Singh Vs. State of U.P.and another
|
July 28, 2009 |
|
SHIV POOJAN Vs. BRANCH MANAGER U P SAHKARI GRAM VIKAS BANK LTD
|
May 7, 2009 |
|
SHIV PRASAD Vs. STATE OF U P
|
May 6, 2009 |
|
SHIV PRASAD Vs. STATE OF U P
|
May 7, 2009 |
|
SHIV PRASAD ARELA Vs. STATE OF U P
|
May 28, 2009 |
|
Shiv Prasad Pandey Vs. Vice-Chancellor, Sampurnanand Sanskrit Vidyalaya and others
|
October 28, 2009 |
|
Shiv Prasad Shakyawar Vs. State of U.P. and Another
|
October 8, 2009 |
|
SHIV PRASAD SHAKYAWAR Vs. STATE OF U.P. AND ANOTHER
|
August 10, 2009 |
|
SHIV PRASAD SINGH Vs. STATE OF U P
|
April 8, 2009 |
|
SHIV PRATAP SINGH Vs. STATE OF U P
|
January 12, 2009 |
|
SHIV PRATAP SINGH YADAV Vs. STATE OF U P
|
April 7, 2009 |
|
SHIV PUJAN Vs. STATE OF U P & ANOTHER
|
August 10, 2009 |
|
SHIV PUJAN RAI Vs. STATE OF U P
|
April 30, 2009 |
|
SHIV PUJAN SAHANI Vs. STATE OF U P
|
July 22, 2009 |
|
SHIV RAKHAN Vs. STATE OF U P
|
April 17, 2009 |
|
SHIV RAM Vs. STATE OF U P
|
May 8, 2009 |
|
SHIV SECURITY SERVICES Vs. STATE OF U.P.
|
September 9, 2009 |
|
Shiv Shankar Vs. Shashibala and another
|
December 14, 2009 |
|
Shiv Shankar Singh Vs. Deputy director of consolidation, gonad and Others
|
August 17, 2009 |
|
SHIV SHANKAR SONKAR Vs. STATE OF UTTAR PRADESH
|
May 27, 2009 |
|
Shiv Shanker Vs. Judicial Magistrate, IInd, Jaunpur and others
|
October 23, 2009 |
|
Shiv Shanker Lal Sharma Vs. State of U.P. and others
|
December 18, 2009 |
|
SHIV SHANKER SONI Vs. UNION OF INDIA MININSTRY OF HOME SECY
|
October 6, 2009 |
|
SHIV SWAROOP Vs. STATE OF U P
|
May 1, 2009 |
|
SHIVA BACHAN Vs. DEPUTY DIRECTOR OF ONSOLIDATION
|
November 16, 2009 |
|
SHIVA KANT MISRA Vs. STATE OF U P
|
May 5, 2009 |
|
SHIVA PRATAP SINGH Vs. U P JAL NIGAM
|
June 9, 2009 |
|
SHIVAJI SMARAK SAMITI Vs. STATE OF U P
|
February 25, 2009 |
|
Shivani and others Vs. J.S.CC/Prescribed Authority, Meerut and others
|
November 7, 2009 |
|
SHIVCHARAN SINGH Vs. STATE OF U P
|
January 20, 2009 |
|
SHIVDHAR YADAV Vs. STATE OF U P
|
August 3, 2009 |
|
SHIVESH CHAUDHRY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 20, 2009 |
|
Shivgram Udyog Sansthan, Kanpur and Another Vs. State of U.P. and Others
|
October 12, 2009 |
|
SHOBH NATH Vs. BATASHA DEVI
|
May 7, 2009 |
|
SHOBHA BOSE Vs. JUDGE SMALL CAUSES
|
December 17, 2009 |
|
SHOBHA DEVI AND ORS Vs. G M , POORVANCHAL GRAMIN BANK AND ORS
|
November 5, 2009 |
|
SHOBHA NATH SINGH AND OTHERS Vs. DEPUTY DIRECTOR (CONSOLIDATION)/ADDITIONAL DISTRICT MAGISTRATE (LAW & ORDER), VARANASI AND ANOTHER
|
August 24, 2009 |
|
SHOBHA SAXENA Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY
|
January 30, 2009 |
|
SHOBHNATH DUBE Vs. TARA DEVI
|
April 17, 2009 |
|
SHODAN Vs. STATE OF U P
|
October 29, 2009 |
|
SHOMESHWAR SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
SHRAWAD KUMAR GUPTA Vs. STATE OF U P
|
April 21, 2009 |
|
SHREE GOPALJI RAO SABHAPATI CHARM SHODHAN AUDYOGIK UTPADAN SAHKARI SAMITI LTD Vs. STATE OF UP
|
May 5, 2009 |
|
SHREE JOINTS INTERNATIONAL PVT LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
August 7, 2009 |
|
SHREE KARTIKEYA ENTERPRISES PVT LTD Vs. ADDL CIVIL JUDGE 3RD SENIOR DIVISION KANPUR NAGAR
|
April 20, 2009 |
|
SHREE KRISHNA Vs. STATE OF U P
|
April 20, 2009 |
|
SHREE PRAKASH MISHRA Vs. STATE OF U P
|
September 14, 2009 |
|
Shree Ram Goyal and another Vs. Jitendra Kumar Gupta and another
|
November 10, 2009 |
|
SHREECHARAN KAKKAR Vs. NOOTAN BALA
|
April 24, 2009 |
|
SHREEP RAKASH Vs. BOARD OF DIRECTORS KISAN GRAMIN BANK BUDAUN
|
February 26, 2009 |
|
SHRI GANDHI SMARAK INTERMEDIATE COLLEGE Vs. STATE OF U P
|
April 15, 2009 |
|
SHRI HARI BABOO SHARMA Vs. SNEH LATA SHARMA
|
May 7, 2009 |
|
SHRI JAI DURGA DEVI BIRJMAN MANDIR DEVI THAN PILIBHIT Vs. COMMISSIONER BAREILLY
|
January 9, 2009 |
|
SHRI KANT YADAV Vs. STATE OF U P; C B I
|
July 2, 2009 |
|
SHRI KRISHNA PUBLIC SCHOOL Vs. STATE OF U P
|
November 26, 2009 |
|
Shri Nand Kumar Agarwal and Anr Vs. State of U. P. and Ors
|
May 15, 2009 |
|
SHRI NATH (DEAD) THROUGHS LRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
July 21, 2009 |
|
Shri Ram Das Vs. M/s. Punjab Iron Stores and Ors
|
September 1, 2009 |
|
SHRI RAM GARMENTS & ACCESSORIES Vs. COMMR OF CENTRAL EXCISE
|
June 25, 2009 |
|
Shri Ram Mohan Gupta Vs. Laxml devi and others
|
December 16, 2009 |
|
SHRI SHANKAR STRAW PRODUCTS PVT LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
May 22, 2009 |
|
SHRI VISHAL INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
|
October 7, 2009 |
|
SHRIKANT MISHRA Vs. STATE OF U P
|
April 9, 2009 |
|
Shruti Bajaj Vs. Aligarh Muslim University, Aligarh and Another
|
July 29, 2009 |
|
SHRUTI SHEKHAR Vs. STATE OF U P
|
June 8, 2009 |
|
SHUSHIL Vs. STATE OF U P
|
May 13, 2009 |
|
SHUSMA CHANDRA Vs. STATE OF U P
|
February 6, 2009 |
|
SHYAM Vs. STATE OF U P
|
November 23, 2009 |
|
Shyam Babu Vs. Satish Chandra Soni
|
December 9, 2009 |
|
Shyam Behari Lal Vs. Kamla Devi and others
|
October 27, 2009 |
|
SHYAM CHANDRA UPADHYAY Vs. STATE OF U P
|
May 26, 2009 |
|
SHYAM JEE Vs. STATE OF U P
|
May 28, 2009 |
|
SHYAM KUMAR MISHRA Vs. STATE OF U P
|
April 21, 2009 |
|
SHYAM KUMAR SINGH Vs. STATE OF U P
|
May 15, 2009 |
|
SHYAM LAL Vs. ADDITIONAL COLLECTOR ALLAHABAD
|
May 13, 2009 |
|
SHYAM LAL Vs. STATE OF U P
|
June 29, 2009 |
|
SHYAM NARAIN GUPTA Vs. BAL KRISHNA KHANDELWAL
|
August 7, 2009 |
|
SHYAM PRAKASH ALIAS SHYAMU Vs. STATE OF U P
|
May 26, 2009 |
|
SHYAM PRASAD MISHRA Vs. VIJAY PRATAP SINGH
|
August 28, 2009 |
|
SHYAM PYARE Vs. STATE OF U P
|
April 29, 2009 |
|
SHYAM PYARI Vs. STATE OF U P
|
November 12, 2009 |
|
SHYAM SINGH Vs. STATE OF U P
|
December 8, 2009 |
|
SHYAM SUNDAR AGARWAL Vs. STATE OF U P
|
March 2, 2009 |
|
SHYAM SUNDAR AGARWAL Vs. STATE OF U P
|
March 26, 2009 |
|
SHYAM SUNDER Vs. STATE OF U P
|
March 31, 2009 |
|
SHYAM SUNDER Vs. STATE
|
May 5, 2009 |
|
SHYAM SUNDER UPADHYAY Vs. STATE OF U P
|
April 6, 2009 |
|
SHYAM SUNDER VIJAY Vs. STATE OF U P
|
May 18, 2009 |
|
SHYAM SUNDER YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
SHYAMA DEVI ALIAS SHYAM LATA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
March 19, 2009 |
|
SHYAMAL KUMAR GHOSH Vs. MALAY GHOSH
|
July 3, 2009 |
|
SHYAMU ALIAS NEERAJ DWIVEDI Vs. STATE OF U P
|
May 19, 2009 |
|
SHYAMU VISHWAKARMA Vs. STATE OF U P
|
May 22, 2009 |
|
SIBANI MOITRA Vs. DEEN DAYAL
|
May 28, 2009 |
|
SIDDHARTH SHARMA Vs. NEHA SHARMA
|
May 28, 2009 |
|
Siddhu and others Vs. State of U.P.
|
December 17, 2009 |
|
SIKANDER SINGH Vs. STATE OF U P
|
March 17, 2009 |
|
SINGHVEER Vs. STATE OF U P
|
May 19, 2009 |
|
SIRAJ ALIAS SALAU Vs. STATE OF U P
|
July 3, 2009 |
|
SIRPAL Vs. STATE OF U P
|
September 11, 2009 |
|
SITA DEVI Vs. STATE OF U P
|
May 27, 2009 |
|
SITA JAISWAL TRUST DEORIA ITS PRESIDENT Vs. VTH ADDL DISTRICT JUDGE DEORIA
|
March 19, 2009 |
|
Sita Kant Pandey Vs. State of U.P. and others
|
July 14, 2009 |
|
Sita Ram Vs. State of U.P., Department of Technical Education, U.P.Secretariat, Lucknow and others
|
July 28, 2009 |
|
SITA RAM Vs. STATE OF U P
|
May 28, 2009 |
|
SITA RAM Vs. STATE OF U P
|
May 19, 2009 |
|
SITA RAM Vs. STATE OF U P
|
July 20, 2009 |
|
Sita Ram Vs. Girish Kumar Srivastava
|
December 22, 2009 |
|
Sita Ram and another Vs. State of U.P.
|
December 21, 2009 |
|
SITA TRIVEDI Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD
|
February 6, 2009 |
|
SIYA RAM Vs. STATE OF U P
|
April 8, 2009 |
|
SIYA RAM Vs. STATE OF U P
|
April 13, 2009 |
|
Siya Ram Yadav Vs. Committee of Management and Others
|
October 13, 2009 |
|
SIYARAM Vs. STATE OF U P
|
January 21, 2009 |
|
SKY LINE CABLE NETWORK Vs. STATE OF U P
|
April 22, 2009 |
|
SMT ZEENAT BEGAUM Vs. STATE OF UTTAR PRADESH
|
March 18, 2009 |
|
SMT. AKHTARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW CAMP AT J.P. NAGAR AND OTHERS
|
July 3, 2009 |
|
SMT. NEELAM SHUKLA Vs. STATE OF U.P. AND OTHERS
|
March 2, 2009 |
|
SMT. RANI BIBI AGARWAL Vs. ALOK AGARWAL
|
September 4, 2009 |
|
SMT. SONA DEVI Vs. D.D.C., GHAZIPUR AND OTHERS
|
September 4, 2009 |
|
SMT. SONALI SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 15, 2009 |
|
SN ENVIRO Vs. STATE OF U.P. AND OTHERS
|
July 3, 2009 |
|
Sn Enviro-Tech Pvt.Ltd. Vs. State of U.P. and Others
|
March 7, 2009 |
|
Sneh Lata Misra & etc. Vs. Collector, District Ambedkar Nagar & Ors.
|
November 25, 2009 |
|
SOBARAN LAL YADAV Vs. DEPUTY DIRECTOR OF EDUCATION
|
May 19, 2009 |
|
Sobharan Singh Vs. Union of India & Ors.
|
November 18, 2009 |
|
SOCIAL UPLIFTMENT OF VILLAGE DOWN TRODDEN AND HEALTH ACTION JAUNPUR Vs. STATE OF U P
|
March 6, 2009 |
|
SOHAN AND SONU Vs. STATE
|
April 2, 2009 |
|
SOHAN LAL Vs. A D J GYANPUR VARANASI
|
February 3, 2009 |
|
SOHAN LAL Vs. STATE OF U P
|
December 4, 2009 |
|
Sohan Lal Gupta and others Vs. State of U. P. and others
|
July 24, 2009 |
|
Sohan Veer Singh Vs. Rehti Devi & Ors.
|
August 25, 2009 |
|
SOHAN YADAV Vs. STATE OF U P
|
May 18, 2009 |
|
SOM AROMATICS Vs. UNION OF INDIA
|
May 7, 2009 |
|
Som Lata & others Vs. Pradhan Prabandhak, Roza Sugar Works
|
February 12, 2009 |
|
Som Nath and Others Vs. Committee of Management, Karm Kshettra Inter College, Etawah and Others
|
February 16, 2009 |
|
SOMNATH OBRAI Vs. L A O
|
April 29, 2009 |
|
Sonali Singh & Ors. Vs. State of U.P.& Ors.
|
May 15, 2009 |
|
SONI DEVI Vs. STATE OF U P
|
October 12, 2009 |
|
SONIA KHOSLA Vs. S K SINGH
|
January 7, 2009 |
|
SONIKA Vs. STATE OF U P
|
January 6, 2009 |
|
SONU ALIAS MONU Vs. STATE OF U P
|
May 15, 2009 |
|
SONU ALIAS SIRAJUDDIN Vs. STATE OF U P
|
July 23, 2009 |
|
SONU THAKUR Vs. STATE OF U P
|
May 20, 2009 |
|
SOOD AND COMPANY Vs. GHISA DEVI ALIAS GEETA DEVI
|
May 26, 2009 |
|
SREE SALIG RAM SHARMA ISMARAK P G COLLEGE Vs. STATE OF U P
|
May 27, 2009 |
|
Sri Krishna Public School, Bathuwa Basundhara, Etah Vs. State of U.P. and Others
|
November 26, 2009 |
|
SRI PERMANAND SMARAK JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
April 2, 2009 |
|
SRI RAM DEO SANSKRIT MAHAVIDYALAYA JAUNPUR Vs. STATE OF U P
|
May 25, 2009 |
|
Sri Ram Gupta Vs. Prescribed Authority/Civil Judge (S.D.), Kanpur Dehat and others
|
March 23, 2009 |
|
SRI SATISH JAISWAL SON OF LATE SRI RAMJI PRASAD, SATISH TRADING COMPANY Vs. SRI RAMESHWARI PRASAD SON OF SRI ISHWARI PRASAD AND SMT. MAYA DEVI WIFE OF SRI RAMESHWARI PRASAD
|
October 5, 2009 |
|
SRI SHANKER SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
May 28, 2009 |
|
SRIMATI VIMAL SINGH Vs. STATE OF U P
|
May 15, 2009 |
|
SRINATH Vs. STATE OF U P
|
April 6, 2009 |
|
SRIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD CAMP FATEHPUR
|
July 21, 2009 |
|
State Vs. Devendra
|
March 23, 2009 |
|
STATE Vs. CHHOTKANNU SINGH
|
November 26, 2009 |
|
STATE Vs. MOHD HASHIM IQBAL
|
March 30, 2009 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. ANURAG SHARMA
|
September 1, 2009 |
|
STATE BANK OF INDIA Vs. CHANDRA DEO
|
July 8, 2009 |
|
STATE OF U P Vs. COMMITTEE OF MANAGEMENT
|
July 6, 2009 |
|
STATE OF U P Vs. UMA SHANKAR PARASHAR
|
June 2, 2009 |
|
STATE OF U P Vs. CHANDRIKA
|
May 22, 2009 |
|
STATE OF U P Vs. MOHAMMAD AHMAD
|
May 19, 2009 |
|
STATE OF U P Vs. GANGA RAM
|
May 19, 2009 |
|
STATE OF U P Vs. MATA DIN
|
May 27, 2009 |
|
STATE OF U P Vs. PURSHOTTAM DAS
|
May 28, 2009 |
|
STATE OF U P Vs. KM SARITA GOEL
|
May 27, 2009 |
|
STATE OF U P Vs. UMA SHANKAR PARASHAR
|
May 19, 2009 |
|
STATE OF U P Vs. UMESH NARAIN DWIVEDI
|
May 11, 2009 |
|
STATE OF U P Vs. RAM VISHAL SINGH
|
May 8, 2009 |
|
STATE OF U P Vs. NATH VERMA
|
May 11, 2009 |
|
STATE OF U P Vs. SUKH LAL SHARMA
|
May 5, 2009 |
|
STATE OF U P Vs. JAGDISH SINGH
|
May 7, 2009 |
|
STATE OF U P Vs. SAVITA GUPTA
|
May 6, 2009 |
|
STATE OF U P Vs. PREM KUMAR DUBEY
|
April 6, 2009 |
|
STATE OF U P Vs. VIITH ADDL DISTRICT JUDGE
|
April 6, 2009 |
|
STATE OF U P Vs. COMMITTEE OF MANAGEMENT
|
April 1, 2009 |
|
STATE OF U P Vs. BECHU RAM
|
March 3, 2009 |
|
STATE OF U P Vs. PAWAN KUMAR SINGH
|
March 4, 2009 |
|
STATE OF U P Vs. SWARAJ BHUSHAN TRIPATHI
|
March 18, 2009 |
|
STATE OF U P Vs. SHIV DUTT SHARMA SHASTRI
|
March 23, 2009 |
|
STATE OF U P Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTORS
|
February 6, 2009 |
|
STATE OF U P Vs. MEERUT CENTRAL INDUSTRIAL CO-OPERATIVE SOCIETY LTD
|
January 30, 2009 |
|
STATE OF U P Vs. SHAILENDRA KUMAR SINGH
|
January 27, 2009 |
|
STATE OF U P Vs. RAM RANI JAIWAL
|
January 27, 2009 |
|
STATE OF U P Vs. RAM CHANDRA RAM
|
February 27, 2009 |
|
STATE OF U P Vs. U P MADHYAMIK VITTAVIHIN SHIKSHAK KALYAN SANSTHA KRISHNA COLLEGE AZAMGARH
|
February 26, 2009 |
|
STATE OF U P Vs. DANVIR SINGH
|
April 23, 2009 |
|
STATE OF U P Vs. RAM LAL
|
April 23, 2009 |
|
STATE OF U P Vs. AMAR SINGH YADAV
|
April 23, 2009 |
|
STATE OF U P Vs. JAGMOHAN KAPOOR
|
April 23, 2009 |
|
STATE OF U P Vs. BHAGAWAT PRASAD
|
April 24, 2009 |
|
STATE OF U P Vs. DANGER
|
April 24, 2009 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
|
April 21, 2009 |
|
STATE OF U P Vs. RAM CHANDRA SINGH
|
April 10, 2009 |
|
STATE OF U P Vs. DEVI SHANKER MISHRA
|
April 16, 2009 |
|
STATE OF U P Vs. PARMANAND SRIVASTAVA
|
April 16, 2009 |
|
STATE OF U P Vs. KARAM CHAND
|
April 16, 2009 |
|
STATE OF U P Vs. ANAND KUMAR MISHRA
|
August 6, 2009 |
|
STATE OF U P Vs. SATYANAM DUBEY
|
July 30, 2009 |
|
STATE OF U P Vs. RADHEY SHYAM NISHAD
|
November 24, 2009 |
|
STATE OF U P Vs. RAM BALI AND ORS
|
November 26, 2009 |
|
STATE OF U P Vs. SHIV RAM AND ORS
|
November 27, 2009 |
|
STATE OF U P Vs. HIRAA LAL AND ORS
|
November 26, 2009 |
|
STATE OF U P Vs. SURENDRA KUMAR VISHWAKARMA
|
December 5, 2009 |
|
STATE OF U P Vs. RAM PRASAD
|
December 5, 2009 |
|
STATE OF U P Vs. NIRMAL DUBEY AND ANR
|
December 5, 2009 |
|
STATE OF U P Vs. CHOTAY SING AND ORS
|
December 7, 2009 |
|
STATE OF U P Vs. SHAMSHUDDIN
|
October 14, 2009 |
|
STATE OF U P Vs. RAMESH AND ORS
|
October 22, 2009 |
|
STATE OF U P Vs. BABU AND ORS
|
October 22, 2009 |
|
STATE OF U P Vs. DINESH PASI AND ANR
|
October 23, 2009 |
|
STATE OF U P Vs. BRAJMOHAN
|
October 5, 2009 |
|
STATE OF U P Vs. TARA CHAND
|
September 10, 2009 |
|
STATE OF U P Vs. BABLU SINGH
|
November 4, 2009 |
|
STATE OF U P (CRL CONT ) Vs. CHAIRMAN OF BAR COUNCIL OF INDIA AND ORS
|
December 4, 2009 |
|
STATE OF U P THR SECY TRANPORT INRE W P NO 1381 S S OF 06 Vs. SANJAY KUMAR MISRA
|
May 18, 2009 |
|
State of U. P. and others Vs. Krishna Nand Upadhyaya and another
|
July 8, 2009 |
|
State of U. P. and others Vs. Ram Pratap Verma and another
|
December 15, 2009 |
|
State of U.P. Vs. Sageer Hussain
|
November 12, 2009 |
|
State of U.P. Vs. Ram Asrey and others
|
November 26, 2009 |
|
State of U.P. Vs. Ram Singh
|
October 13, 2009 |
|
State of U.P. Vs. Ram Asrey & Ors.
|
October 5, 2009 |
|
State of U.P. Vs. Bahuri Alp Sankhyak Balika, Inter College
|
July 24, 2009 |
|
State of U.P. Vs. Tinku @ Rahul Paliwal and another
|
August 18, 2009 |
|
State of U.P. Vs. Har Govind Singh Shakya and Others
|
August 4, 2009 |
|
State of U.P. & Ors. Vs. Rudra Pratap Pandey
|
November 19, 2009 |
|
STATE OF U.P. AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
September 11, 2009 |
|
State of U.P. and another Vs. Ram Murti Shukla and another
|
February 10, 2009 |
|
State of U.P. and others Vs. Jageshwar and others
|
July 22, 2009 |
|
State of U.P. and others Vs. Ram Swarath Yadav and another
|
July 8, 2009 |
|
STATE OF U.P. AND OTHERS Vs. NEERAJ SHUKLA AND OTHERS
|
May 18, 2009 |
|
STATE OF U.P. AND OTHERS Vs. ISHWAR CHANDRA SHARMA AND OTHERS
|
December 4, 2009 |
|
State of U.P. Through Collector Vs. D.J., Ballia and others
|
December 15, 2009 |
|
State of U.P.& Anr. Vs. Laxmi Shanker Gaur (dead) & Ors.
|
October 28, 2009 |
|
State of U.P.and Others Vs. Shahzada and Another
|
August 3, 2009 |
|
State of U.P.And Others Vs. Vinod Kumar Mishra
|
February 3, 2009 |
|
State of U.P.and Others Vs. Dukh Haran Singh
|
July 21, 2009 |
|
State of U.P.and Others Vs. Addl. District Judge, Bulandshahar and Others
|
October 8, 2009 |
|
State of U.P.and Others Vs. Sumit Kumar and Others
|
November 6, 2009 |
|
State of U.P.and Others Vs. Satendra Singh, Gram Pradhan, Ghaziabad
|
July 13, 2009 |
|
State of U.P.Through Collector, Allahabad and another Vs. Chinta Mani Ghose Trust and another
|
July 20, 2009 |
|
STATE OF UTTAR PRADESH Vs. REHANA BEGUM
|
July 17, 2009 |
|
STATE OF UTTAR PRADESH Vs. VIKRAM SINGH
|
February 16, 2009 |
|
State of Uttar Pradesh and others Vs. Bidhi Chand Gupta
|
July 23, 2009 |
|
STATE OF UTTARAKHAND Vs. SUSHMA GHAI
|
February 25, 2009 |
|
SUBBA RAJBHAR Vs. STATE OF U P
|
May 8, 2009 |
|
SUBEDAR Vs. STATE OF U P
|
May 25, 2009 |
|
SUBHAS CHANDRA YADAV Vs. STATE OF UTTAR PRADESH
|
January 7, 2009 |
|
SUBHASH CHAND Vs. STATE OF U P
|
January 22, 2009 |
|
SUBHASH CHANDRA Vs. NAND KISHOR
|
April 1, 2009 |
|
SUBHASH CHANDRA Vs. STATE OF U P
|
November 5, 2009 |
|
SUBHASH CHANDRA PANDEY Vs. STATE OF U P
|
May 6, 2009 |
|
SUBHASH CHANDRA SHUKLA Vs. U.P. STATE BRIDGE CORPORATION LTD., LUCKNOW AND OTHERS
|
May 18, 2009 |
|
SUBHASH CHANDRA SONI Vs. STATE OF U P
|
May 26, 2009 |
|
SUBHASH CHANDRA YADAV Vs. STATE OF U P
|
April 24, 2009 |
|
SUBHASH MALIK Vs. COMMISSIONER OF INCOME-TAX
|
July 10, 2009 |
|
SUBHASH PAL SINGH Vs. STATE OF U P AND ORS
|
August 31, 2009 |
|
SUBHAWATI GIRI Vs. STATE OF U P
|
February 25, 2009 |
|
SUBODH KUMAR Vs. STATE OF U P
|
May 4, 2009 |
|
SUBODH KUMAR Vs. STATE OF U.P.
|
June 12, 2009 |
|
SUBODH KUMAR YADAV Vs. DISTRICT MAGISTRATE/CHAIRMAN DISTRICT SHIKSHA SAMITI BIJNORE
|
July 20, 2009 |
|
Sudesh Vs. Sub-Divisional Officer, Shamli, Muzaffar Nagar and Others
|
May 8, 2009 |
|
SUDHA GUPTA Vs. PRINCIPAL SECRETARY EDUCATION SECTION - GOVERNMENT OF U P LUCKNOW AND
|
May 15, 2009 |
|
SUDHA RANI Vs. STATE OF U P
|
April 9, 2009 |
|
SUDHA SINGH Vs. UNION OF INDIA
|
April 9, 2009 |
|
SUDHA TIWARI Vs. UNION OF INDIA
|
May 5, 2009 |
|
SUDHA YADAV Vs. STATE OF U P
|
April 22, 2009 |
|
SUDHAKAR MISHRA Vs. UNION OF INDIA
|
January 28, 2009 |
|
SUDHAKAR PANDEY Vs. STATE OF U P
|
February 9, 2009 |
|
Sudhir Vs. State of U.P.
|
December 16, 2009 |
|
Sudhir Gupta Vs. General Manager (H.R.D.), Central Bank of India and another
|
August 20, 2009 |
|
SUDHIR KUMAR Vs. STATE OF U P
|
March 25, 2009 |
|
SUDHIR KUMAR MISHRA Vs. STATE OF U P
|
February 25, 2009 |
|
Sudhir Kumar Sharma Vs. State of U.P. and Others
|
December 14, 2009 |
|
SUDHIR SHARMA Vs. STATE OF U P
|
May 8, 2009 |
|
SUDHIR SINGH Vs. STATE OF U P
|
July 17, 2009 |
|
SUDHISH KUMAR SINGH Vs. STATE OF U P
|
January 15, 2009 |
|
SUGGI LAL Vs. STATE OF U P
|
April 24, 2009 |
|
SUGHAR SINGH Vs. STATE OF U P
|
December 15, 2009 |
|
SUGREEV YADAV Vs. STATE OF U P
|
May 7, 2009 |
|
SUGUN @ PEERBUX Vs. STATE OF U.P. & OTHERS
|
August 11, 2009 |
|
Sugun @ Peerbux Vs. State of U.P. and Others
|
November 8, 2009 |
|
SUGUN ALIAS PEERBUX Vs. STATE OF U.P.
|
August 11, 2009 |
|
SUJEET KUMAR SINGH Vs. DISTRICT MAGISTRATE VARANASI
|
May 18, 2009 |
|
SUJIT SINGH Vs. MANAGING DIRECTOR U P S R T C LUCKNOW
|
February 16, 2009 |
|
Sukh Nandan and others Vs. State of U.P. and another
|
December 22, 2009 |
|
SUKHDEI Vs. STATE OF U P
|
July 16, 2009 |
|
Sukhlal Adarsh Vs. High Court of Judicature At Allahabad and Others
|
September 18, 2009 |
|
Sukhram and others Vs. State of U.P.
|
November 27, 2009 |
|
SUKHVEER SINGH Vs. DY DIRECTOR OF CONSOLIDATION GHAZIABAD
|
May 8, 2009 |
|
SUKHVINDER SINGH ALIAS SUKHHA Vs. STATE OF U P
|
May 6, 2009 |
|
SUKROO Vs. STATE OF U P
|
April 22, 2009 |
|
SUMAN DEVI Vs. STATE OF U P
|
March 13, 2009 |
|
Suman Devi Vs. State of U.P.Through Secretary Bal Vikas Seva Avam Pustahar, U.P., Lucknow and others
|
February 13, 2009 |
|
SUMAN KUMARI Vs. STATE OF U P
|
April 28, 2009 |
|
SUMAN RAWAT Vs. STATE OF U P
|
April 1, 2009 |
|
Sumant @ Chumman Chauhan (In Jail) Vs. State of U.P.
|
October 27, 2009 |
|
SUMANT KUMAR DUBEY Vs. STATE OF U P
|
April 21, 2009 |
|
SUMANT MISRA Vs. STATE OF U P
|
June 1, 2009 |
|
SUMARA INDUSTRIES KANPUR Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
March 4, 2009 |
|
SUMIT JAIN Vs. OMI
|
January 15, 2009 |
|
Sumit Kumar Pandey Vs. State of U.P. and others
|
November 6, 2009 |
|
SUMIT NARAYAN Vs. USHA DEVI
|
October 29, 2009 |
|
SUMITA AGRAWAL INDIVIDUAL Vs. COMMISSIONER OF INCOME TAX KANPUR
|
April 8, 2009 |
|
SUMITRA DEVI Vs. STATE OF U P
|
April 15, 2009 |
|
Sunaina Singh Vs. Ramesh Chandra & Ors.
|
November 30, 2009 |
|
SUNDARI DEVI Vs. STATE OF U P
|
November 17, 2009 |
|
SUNDER Vs. REKHA
|
May 14, 2009 |
|
SUNDER DEEP EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
April 21, 2009 |
|
SUNDER SINGH Vs. STATE OF U P
|
May 29, 2009 |
|
SUNEEL KUMAR SINGH Vs. STATE OF U P
|
May 8, 2009 |
|
SUNEET KUMAR SHARMA Vs. STATE OF U P
|
May 21, 2009 |
|
SUNIL KUMAR Vs. STATE OF U P
|
May 19, 2009 |
|
SUNIL KUMAR Vs. STATE OF U P
|
April 16, 2009 |
|
SUNIL KUMAR Vs. STATE OF U P
|
March 23, 2009 |
|
SUNIL KUMAR AND ANR. Vs. STATE OF U.P. AND ANR.
|
November 3, 2009 |
|
SUNIL KUMAR GUPTA Vs. STATE OF U P
|
October 28, 2009 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P
|
December 22, 2009 |
|
SUNIL SHUKLA Vs. STATE OF U P
|
October 27, 2009 |
|
Sunil Shukla, Advocate Vs. State of U.P. and Others
|
October 27, 2009 |
|
Sunil Singh Vs. State of U.P.and others
|
April 29, 2009 |
|
SUNIL SINGH Vs. STATE OF UP
|
April 27, 2009 |
|
SUNITA Vs. STATE OF U P
|
May 11, 2009 |
|
Sunita Gupta Vs. Union of India and Others
|
July 21, 2009 |
|
SUNITA KAPOOR Vs. STATE OF U P
|
June 9, 2009 |
|
SUNITA KUMARI Vs. ASSISTANT GENERAL MANAGER S B I
|
May 6, 2009 |
|
SUO MOTU ACTION TAKEN Vs. SADHNA UPADHYAYA ADVOCATE DISTRICT ALLAHABAD
|
April 9, 2009 |
|
SUPERINTENDING ENGINEER Vs. ANOOP KUMAR RATHORE
|
August 4, 2009 |
|
SURAJ PRASAD SRIVASTAVA Vs. UP-SAMBHAGIYA KRISHI PRASAR ADHIKARI SUB-DIVISIONAL AGRICULTURE EXTENSION OFFICER VARANASI
|
March 26, 2009 |
|
SUREMDRA SINGH Vs. STATE OF U P
|
November 7, 2009 |
|
SURENDRA KUMAR YADAV Vs. STATE OF U P
|
April 1, 2009 |
|
Surendra Nath Mishra Vs. State of U. P. and others
|
November 20, 2009 |
|
Surendra Nath Misra Vs. Nath Misra v.State of U.P. and others
|
November 20, 2009 |
|
SURENDRA NATH SINGH Vs. STATE OF U P
|
February 4, 2009 |
|
SURENDRA NATH SINGH Vs. MANAGING DIRECTOR U P S R T C HEAD QUARTER LKW AND
|
April 8, 2009 |
|
SURENDRA SINGH Vs. RENUKA KUMARI
|
April 7, 2009 |
|
SURENDRA SINGH Vs. STATE OF U P
|
April 13, 2009 |
|
SURENDRA SINGH Vs. STATE OF U P
|
January 30, 2009 |
|
SURENDRA SINGH Vs. STATE OF U P
|
March 4, 2009 |
|
SURES KUMAR NIRANJAN Vs. STATE OF U P
|
May 25, 2009 |
|
SURESH Vs. STATE OF U P
|
May 8, 2009 |
|
SURESH Vs. STATE OF U P
|
April 6, 2009 |
|
Suresh Athwani Vs. State of U.P.
|
December 18, 2009 |
|
SURESH BABU MITTAL Vs. STATE OF U P
|
May 11, 2009 |
|
SURESH CHAND Vs. E I C
|
April 21, 2009 |
|
SURESH CHANDRA Vs. STATE OF U P
|
December 4, 2009 |
|
SURESH CHANDRA KATHURIA Vs. STATE OF U P
|
March 31, 2009 |
|
SURESH CHANDRA RAI Vs. U P POWER CORPORATIONLTD
|
September 1, 2009 |
|
SURESH CHANDRA SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
|
August 3, 2009 |
|
SURESH CHANDRA SHARMA Vs. STATE OF U P
|
November 17, 2009 |
|
Suresh Chandra Sharma Vs. IIIrd Additional District Judge, Moradabad and Others
|
March 8, 2009 |
|
SURESH CHANDRA YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
May 13, 2009 |
|
SURESH KUMAR PANDEY Vs. STATE OF U P
|
April 13, 2009 |
|
SURESH KUMAR PANDEY AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 21, 2009 |
|
SURESH LAL SRIVASTAVA Vs. STATE OF U P
|
May 26, 2009 |
|
SURESH MANI Vs. STATE OF U P
|
January 30, 2009 |
|
SURESH PAL Vs. STATE OF U P
|
April 16, 2009 |
|
SURESH PRASAD Vs. DISTRICT MAGISTRATE
|
July 27, 2009 |
|
Suresh Prasad Misra Vs. D.I.O.S., Deoria and others
|
January 12, 2009 |
|
SURESH PRASAD VERMA Vs. STATE OF U.P. AND OTHERS
|
September 2, 2009 |
|
SURESH RAI Vs. STATE OF U P
|
May 1, 2009 |
|
SURESH SINGH Vs. STATE OF U P
|
May 13, 2009 |
|
SURESH SINGH Vs. STATE OF U P
|
May 21, 2009 |
|
SURESH YADAV Vs. INDUS IND BANK LTD
|
January 13, 2009 |
|
SURINDER KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SPECIAL JUDGE A C ACT BAREILLY AND
ANOTHER
|
April 13, 2009 |
|
SURJEET SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
|
February 27, 2009 |
|
Surya Kant and others Vs. State of U.P.
|
August 31, 2009 |
|
Surya Kumar Vs. Shiv Ram and others
|
December 24, 2009 |
|
SURYA MANI SINGH Vs. ASHOK KUMAR BAJPAI
|
May 19, 2009 |
|
SURYA NARAIN CHAUDHARY Vs. OM PRAKASH JAISWAL ALIAS LALOO
|
July 14, 2009 |
|
Surya Narain Tripathi Vs. Madhyamik Shiksha Parishad, Allahabad and Others
|
July 8, 2009 |
|
SURYANARAIN TRIPATHI Vs. MADHYAMIK SHIKSHA PARISHAD, ALLAHABAD AND OTHERS
|
August 7, 2009 |
|
SURYODAY ALIAS SANNI Vs. STATE OF U P
|
May 22, 2009 |
|
SUSHEEL KUMAR MISRA Vs. STATE OF U P
|
April 22, 2009 |
|
SUSHIL Vs. STATE OF U P
|
July 10, 2009 |
|
SUSHIL Vs. STATE OF U.P.
|
November 20, 2009 |
|
SUSHIL KUAMR YADAV Vs. STATE OF U P
|
April 1, 2009 |
|
SUSHIL KUMAR MISHRA Vs. STATE OF U P
|
December 10, 2009 |
|
SUSHIL KUMAR SHARMA Vs. STATE OF U P
|
February 6, 2009 |
|
SUSHIL KUMAR SHARMA Vs. SUNIL KUMAR MITTAL CHAIRMAN J D A M C AND H
|
May 12, 2009 |
|
SUSHIL KUMAR SINGH Vs. STATE OF U P
|
February 11, 2009 |
|
SUSHIL SHUKLA Vs. STATE OF U P
|
April 22, 2009 |
|
Sushil Singh Vs. State of U.P.
|
December 16, 2009 |
|
SUSHILA Vs. BOARD OF REVENUE ALLHABAD
|
December 8, 2009 |
|
SUSHILA DEVI Vs. ADDL DISTRICT JUDGE M A C T
|
April 29, 2009 |
|
SUSHILA DEVI Vs. STATE OF U P
|
May 5, 2009 |
|
SUSHILA DEVI AND SMT RAJESHWARI Vs. STATE OF U P
|
May 4, 2009 |
|
SUSHILA GUPTA Vs. XITH A D J
|
April 15, 2009 |
|
SUSHILA KANOJIA Vs. STATE OF U P
|
March 20, 2009 |
|
SUSHMA SENGAR Vs. STATE OF U P
|
April 21, 2009 |
|
Suvidha Engineers India Ltd. Vs. Paschimanchal Vidyut Vitran Nigam Ltd. and others
|
October 15, 2009 |
|
SWAMI NATH Vs. STATE OF U P
|
April 27, 2009 |
|
SWAMI NATH Vs. L LAL
|
May 25, 2009 |
|
SWAMI SARAN Vs. STATE OF U P
|
May 8, 2009 |
|
SWATANTRA BHARAT PAPER MILLS PVT LTD Vs. STATE OF U P
|
July 6, 2009 |
|
SWATANTRA BHARAT SHARMA Vs. STATE OF U P
|
November 30, 2009 |
|
SWATANTRA BIR SINGH Vs. STATE OF U P
|
April 6, 2009 |
|
SWATI GRAMODYOG SEVA SANSTHAN Vs. STATE OF U P
|
May 7, 2009 |
|
Swati Menthol and Allied Chemicals (P) Ltd., Rampur Vs. Assistant Commissioner (Assessment)-II Trade Tax, Rampur
|
July 15, 2009 |
|
Swati Rai Vs. State of U.P. and Others
|
April 7, 2009 |
|
SWATI TRADE RESOURCES Vs. STATE OF U P
|
February 3, 2009 |
|
Swift Finlessee (India) Limited Vs. Anand Agrochem India (P) Ltd. and another
|
August 11, 2009 |
|
SYAM BEHARI LAL Vs. KAMLA DEVI
|
October 27, 2009 |
|
Syed Azizul Hasan Rizvi Vs. Registrar, Co-operative Societies, U. P. and others
|
July 7, 2009 |
|
Syed Ehteshamul Haque Vs. Aligarh Muslim University, Aligarh Through Its Vice-Chancellor
|
April 9, 2009 |
|
SYED FARHAN FAISAL Vs. NIKHAT JAMAL SIDDIQUI
|
September 18, 2009 |
|
SYED MOHAMMAD AFSAR JAH RIZVI Vs. G K PANDEY
|
April 6, 2009 |
|
Syed Mohammad Hashmi Vs. Damodar Das and other
|
August 3, 2009 |
|
Syed Mohd. Surur Ali Abidi Vs. State of U.P. and others
|
December 2, 2009 |
|
SYED YAQEEN AHMAD Vs. STATE OF U.P. AND OTHERS
|
September 4, 2009 |
|
SYED ZAVED ALI SABZPOSH Vs. AWADH KISHORE LAL
|
October 13, 2009 |
|
SYSTEMATIC CONSCOM LTD Vs. STATE OF U P
|
March 31, 2009 |
|
Tabarakullah Vs. State of U.P. and another
|
November 11, 2009 |
|
Tahir and another Vs. State of U.P.
|
August 3, 2009 |
|
TAHIR HUSAIN @ GUDDU Vs. ADDITIONAL DISTRICT JUDGE
|
March 5, 2009 |
|
TAHSEEN KHAN Vs. IDRISH KHAN
|
January 7, 2009 |
|
TAHSILDAR SINGH Vs. STATE OF U P
|
October 15, 2009 |
|
Tahsildar Singh (Constable 289 CP) and Others Vs. State of U.P. and Others
|
October 15, 2009 |
|
Tahsin @ Chhota Vs. Union of India and others
|
December 17, 2009 |
|
TALEWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
|
February 13, 2009 |
|
TALSON BUILDERS Vs. UNION OF INDIA
|
May 15, 2009 |
|
Tamizan Bano Vs. Ahmad Hussain
|
August 31, 2009 |
|
TAPAS ADHIKARI Vs. STATE OF U P
|
April 17, 2009 |
|
TARA Vs. STATE OF UP
|
October 7, 2009 |
|
TARA SINGH BORA Vs. STATE OF U P
|
April 17, 2009 |
|
TARACHAND AND COMPANY Vs. STATE OF U P
|
April 2, 2009 |
|
Taram Dhawaj and Others Vs. State of U.P. and others
|
October 13, 2009 |
|
TARANJEET SINGH Vs. STATE OF U P
|
May 4, 2009 |
|
Tarik Ali Khan Vs. State of U.P. and others
|
July 29, 2009 |
|
TARKESHWAR SINGH Vs. SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION U P ALLAHABAD
|
June 29, 2009 |
|
TARUN HARISH SHARMA Vs. STATE OF U P
|
July 8, 2009 |
|
TARZAN SINGH ALIAS JITENDRA SINGH ALIAS BABLOO SINGH ALIAS JANMEJAY SING Vs. STATE OF U P
|
June 12, 2009 |
|
Tasleem Vs. State of Uttarakhand
|
December 1, 2009 |
|
Tasneem Fatima Vs. State of U.P. & Ors.
|
May 26, 2009 |
|
TATA TELESERVICES LIMITED Vs. STATE OF U P
|
April 7, 2009 |
|
Teacher Association Madaris Arabia and Another Vs. State of U.P. and Others
|
May 29, 2009 |
|
Teachers Association, Madaris Arabia U.P.and Another Vs. State of U.P. and Others
|
September 7, 2009 |
|
TEERATH KUMAR Vs. STATE OF U P
|
June 9, 2009 |
|
TEHRI GIRDERS LIMITED Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED
|
October 15, 2009 |
|
TEHSILDAR Vs. STATE OF U.P. AND OTHERS
|
July 16, 2009 |
|
TEHSILDAR ALIAS SIVRAJ Vs. STATE OF U P
|
May 27, 2009 |
|
TEJ BAHADUR YADAV Vs. STATE
|
May 13, 2009 |
|
TEJ NARAIN UPADHYAY Vs. ALLAHABAD VIKAS PRADHIKARAN
|
May 28, 2009 |
|
TEJ PRAKASH BHATNAGAR Vs. STATE OF U P
|
November 30, 2009 |
|
TEJ PRATAP SINGH Vs. STATE OF U P
|
February 13, 2009 |
|
TEJ SINGH Vs. STATE OF U P
|
April 22, 2009 |
|
Tej Singh Vs. State of U.P.
|
October 8, 2009 |
|
TEJASWI KUMAR PANDEY Vs. STATE OF U P
|
October 5, 2009 |
|
TEJENDER MALIK Vs. STATE OF U P
|
January 22, 2009 |
|
TEJPAL Vs. STATE OF U P
|
November 13, 2009 |
|
TEJVIR SINGH Vs. STATE OF U P
|
March 27, 2009 |
|
Teni & Ors. Vs. State of U.P.& Anr.
|
May 5, 2009 |
|
THAKUR PRASAD Vs. STATE OF U P
|
May 26, 2009 |
|
THAKUR PRASAD YADAV Vs. STATE OF U P
|
May 14, 2009 |
|
THAKUR RAGHUNATH JI AND CHOOTAR TEKA HANUMAN JI MAHARAJ VIRAJMAN MANDIR SAKEETRA MATHURA Vs. GAON SABHA SAKEETRA
|
January 9, 2009 |
|
THE COMMISSIONER OF INCOME TAX-I Vs. KOHLI BROTHERS COLOR LAB (P) LTD.
|
November 5, 2009 |
|
THE COMMISSIONER, TRADE TAX Vs. RAMCO COKE INDUSTRIES, INDUSTRIAL ESTATE
|
October 27, 2009 |
|
THREE DOTS GIRLS TRAINING COLLEGE Vs. STATE OF U P
|
June 4, 2009 |
|
TILAK CHAND DHIMAN Vs. STATE OF UP
|
May 11, 2009 |
|
TILAK RAM Vs. STATE OF U P
|
November 16, 2009 |
|
Tilak Ram S/o Shadi Ram Vs. State of U.P.
|
December 15, 2009 |
|
TOOLIKA AGARWAL Vs. ROHIT MATHUR
|
May 15, 2009 |
|
TORAN YADAV Vs. STATE OF U P
|
August 20, 2009 |
|
Toran Yadav & Anr. Vs. State of U.P.
|
August 26, 2009 |
|
TRIBHUVAN NATH UPADHYAY Vs. STATE OF U P
|
May 27, 2009 |
|
TRIBHUWAN SINGH Vs. STATE OF U P
|
February 9, 2009 |
|
TRILOKI NATH Vs. STATE OF U P
|
May 11, 2009 |
|
TRIPURARI CHAUDHERI Vs. DISTRICT MAGISTRATE MAHARJGANJ
|
May 5, 2009 |
|
Triveni Engineering Works Ltd.(Sugar Unit), Khatauli, Muzaffar Nagar Vs. Special Secretary, Labour Department and Others
|
September 14, 2009 |
|
Triveni Rai (Dead) & Anr. Vs. Board of Revenue, U.P. at Allahabad & Ors.
|
July 23, 2009 |
|
TRIVITRON MEDICAL SYSTEM PVT LTD Vs. CHIEF MEDICAL SUPRINTENDENT DISTRICT HOSPITAL
|
December 24, 2009 |
|
Trivitron Medical System Pvt.Ltd., New Delhi Vs. Chief Medical Superintendent, District Hospital Raibareli
|
November 24, 2009 |
|
TULSI RAM Vs. D D C AND ORS
|
November 6, 2009 |
|
TULSI RAM Vs. STATE OF U P
|
December 4, 2009 |
|
Tulsi Ram Maheshwari Public School Vs. Employees Provident Fund Appellate Tribunal and others
|
October 15, 2009 |
|
TURRI Vs. STATE OF U P
|
April 9, 2009 |
|
U P A E V P Vs. RAVI SHANKER
|
April 30, 2009 |
|
U P ALLOYS LTD Vs. U P ELECTRICITY REGULATORY COMMISSION
|
April 27, 2009 |
|
U P AVAS AVAM VIKAS PARISHAD Vs. MADHU SHANKAR AGARWAL
|
February 24, 2009 |
|
U P AVAS EVAM VIKAS PARISAD Vs. DIN MOHAMMAD
|
August 28, 2009 |
|
U P AWAS EWAM VIKAS PARISHAD Vs. A D M LAND ACQUISITION
|
December 10, 2009 |
|
U P B E FEDERATION Vs. CENTRAL GOVT INDUSTRIAL
|
May 18, 2009 |
|
U P CEMENT VETANBHOGI SAHKARI RIN SAMITI LTD Vs. OFFICIAL LIQUIDATOR
|
December 18, 2009 |
|
U P CO OPERATIVE BANKLTD Vs. PRESIDING OFFICER LABOUR COURT IST U P KANPUR
|
February 16, 2009 |
|
U P GRAMIN AYURVIGYAN EVAM Vs. SURENDRA KUMAR KANWAT ANUSANDHAN SANSTHAN
|
April 16, 2009 |
|
U P JAL NIGAM LUCKNOW Vs. YAD RAM
|
May 18, 2009 |
|
U P JAL NIGAM LUCKNOW Vs. GOPAL SINGH
|
May 19, 2009 |
|
U P LABORATORY TECHNICIAN ASSOCIATION Vs. STATE OF U P
|
March 31, 2009 |
|
U P POWER CORPORATION LIMITED Vs. RAM KUMAR VERMA
|
April 10, 2009 |
|
U P POWER CORPORATION LTD Vs. SHIVKALIYA
|
April 28, 2009 |
|
U P POWER CORPORATION LTD Vs. MITHLESH
|
April 28, 2009 |
|
U P POWER TRANSMISSION CORPORATION LTD Vs. SAHEB LAL KUREEL
|
March 25, 2009 |
|
U P RAJKIYA NIRMAN NIGAM LTD Vs. RAM KUMAR SHUKLA
|
April 2, 2009 |
|
U P RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. KHILE RAM
|
May 21, 2009 |
|
U P S R T C Vs. PRASHANT KUMAR
|
May 21, 2009 |
|
U P S R T C Vs. SHOBHA SINGH
|
May 19, 2009 |
|
U P S R T C Vs. RAJVEER ALIAS SUBHASH
|
May 29, 2009 |
|
U P S R T C Vs. RAGHU RAJ SINGH
|
October 14, 2009 |
|
U P S R T C LUCKNOW Vs. DEEPKALI
|
January 13, 2009 |
|
U P S R T C LUKHNOW Vs. MAYA DEVI
|
December 15, 2009 |
|
U P S R T C REGIONAL MANAGER ETAWAH Vs. SAROJA DEVI
|
October 14, 2009 |
|
U P STATE BRIDGE CORPORATION LTD Vs. PRESCRIBED AUTHORITY LABOUR COURT U P VARANASI
|
February 1, 2009 |
|
U P STATE BRIDGE CORPORATIONLTD Vs. PRESCRIBED AUTHORITY LABOUR COURT U P VARANASI
|
February 10, 2009 |
|
U P STATE ELECTRICITY BOARD Vs. RAMVIR SINGH
|
April 6, 2009 |
|
U P STATE ELECTRICITY BOARD Vs. GANGAJALI
|
May 5, 2009 |
|
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV U P AGRA
|
May 6, 2009 |
|
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
September 3, 2009 |
|
U P STATE ELECTRICITY BOARD Vs. XTH ADDITIONAL DISTRICT JUDGE AGRA
|
November 17, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. AMIT KUMAR
|
October 26, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RUKMANI DEVI
|
November 12, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. XIVTH ADDITIONAL DISTRICT JUDGE AGRA
|
July 23, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. PREM PRAKASH MISHRA
|
May 18, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. CHANDRA PAL
|
May 15, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. MAQSOOD ALAM
|
June 29, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. PADAM KUMAR SHUKLA
|
May 22, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. LAXMAN KUMAR
|
January 22, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION ALLAHABAD Vs. STATE OF U P
|
March 19, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP KANPUR Vs. MOHD SALEEM
|
May 21, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. BALRAM SINGH
|
January 27, 2009 |
|
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. VIMAL MISHRA
|
January 29, 2009 |
|
U P STATE SUGAR AND CANE DEVELOPMENT CORPORATION UNIT PIPRAICH RAMPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER GORAKHPUR
|
December 11, 2009 |
|
U P STATE WARE HOUSING CORPORATION Vs. MANOJ KUMAR CHAUDHARY
|
May 7, 2009 |
|
U P SUNNI CENTRAL BOARD OF WAQF LUCKNOW Vs. TOWN AREA COMMITTEE SAHAPUR
|
February 13, 2009 |
|
U. P. Power Corporation Ltd. Vs. Presiding Officer, Labour Court (II), U. P., Kanpur and others
|
November 30, 2009 |
|
U.P. PARIYOJNA PRABANDHAK Vs. COMMISSIONER, TRADE TAX AND ORS.
|
September 10, 2009 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE PUBLIC SERVICES TRIBUNAL, LUCKNOW
|
November 13, 2009 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
April 6, 2009 |
|
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS DEPUTY G.M. Vs. VTH ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
|
July 28, 2009 |
|
U.P.Avas Evam Vikas Parishad Vs. State of U.P. and Others
|
April 24, 2009 |
|
U.P.Avas Evam Vikash Parishad Vs. Anwar and Others
|
September 8, 2009 |
|
U.P.Awas Evam Vikas Parishad and Another Vs. State of U.P. and Others
|
October 15, 2009 |
|
U.P.Power Corporation Ltd., U.P., Lucknow and Others Vs. Om Prakash and Others
|
September 11, 2009 |
|
U.P.State Bridge Corporation Ltd., Gorakhpur Vs. Presiding Officer, Labour Court, Gorakhpur and Another
|
August 12, 2009 |
|
U.P.State Electricity Board and another Vs. Daya Kishan Kapoor and another
|
August 31, 2009 |
|
U.P.State Electricity Board, Aligarh Vs. Presiding Officer, Labour Court, Agra and Others
|
August 19, 2009 |
|
U.P.State Electricity Board, Muzaffar Nagar and Another Vs. Raj Kumar and Another
|
July 24, 2009 |
|
U.P.State Road Transport Corpn. Vs. Ram Sudharey
|
July 15, 2009 |
|
U.P.State Road Transport Corporation Vs. Budhana & Ors.
|
July 17, 2009 |
|
U.P.State Road Transport Corporation Vs. Noor Jahan & Ors.
|
August 26, 2009 |
|
U.P.State Road Transport Corporation Vs. Guddi Devi and Others
|
May 28, 2009 |
|
U.P.STATE ROAD TRANSPORT CORPORATION Vs. SHYAMA DEVI
|
July 13, 2009 |
|
U.P.State Road Transport Corporation, Etawah Vs. State of U.P. and Others
|
November 12, 2009 |
|
U.P.State Road Transport Corporation, Regional Manager, Bareilly Vs. State of U.P. and Others
|
May 22, 2009 |
|
U.P.State Road Transport Corporation, Varanasi Vs. State of U.P. and Others
|
July 15, 2009 |
|
U.P.State Sugar Corporation Ltd., Gorakhpur Vs. Deputy Labour Commissioner, U.P., Gorakhpur and Others
|
July 27, 2009 |
|
U.P.State Sugar corporation, Muzaffar Nagar Vs. Presiding Officer, Industrial Tribunal-V, Meerut and Others
|
July 14, 2009 |
|
U.P.Technical University, Lucknow Vs. Mukesh and Others
|
August 26, 2009 |
|
UCO BANK AGRA-GWALIAR ROAD Vs. BHAGWATI PRASAD
|
May 13, 2009 |
|
UDAI NARAIN YADAV Vs. STATE OF U P
|
May 28, 2009 |
|
Udai Shanker Gupta & Ors. Vs. District Magistrate, Gorakhpur & Ors.
|
November 20, 2009 |
|
UDAL YADAV Vs. STATE OF U P
|
May 13, 2009 |
|
UDAY RAJ UPADHYAY Vs. STATE OF U P
|
May 6, 2009 |
|
UDNAPUR CO OPERATIVE HANDLOOM WEAVERS SOCIETY Vs. SPECIAL ADDITIONAL DISTRICT JUDGE
|
May 8, 2009 |
|
UMA CHARAN AWASTHI Vs. STATE OF U P
|
May 1, 2009 |
|
UMA DEVI Vs. CHANDRA DEVI
|
May 4, 2009 |
|
Uma Kiran Vs. Addl. Distt. Judge & Another
|
November 4, 2009 |
|
UMA RAWAT Vs. STATE OF U P
|
April 24, 2009 |
|
UMA SAHNI Vs. STATE OF U P
|
August 6, 2009 |
|
Uma Shankar Vs. State of U.P.
|
September 16, 2009 |
|
UMA SHANKAR YADAV Vs. STATE OF U P
|
January 15, 2009 |
|
UMA SHANKER BHATT Vs. UNION OF INDIA
|
December 21, 2009 |
|
UMA SHANKER MAURYA Vs. ASSISTANT LABOUR COMMISSIONER WORKMAN COMPENSATIONER SHAHJAHANPUR
|
February 3, 2009 |
|
UMA SHANKER SHUKLA Vs. STATE OF U P
|
July 31, 2009 |
|
UMAKANT DWIVEDI Vs. NEW INDIA ASSURANCE CO LTD
|
February 12, 2009 |
|
Umakant Tiwari and Others Vs. State of U.P. and Others
|
October 23, 2009 |
|
UMASHANKAR Vs. STATE OF U P
|
September 16, 2009 |
|
Umesh Chandra Misra & Anr. Vs. State of U.P. & Ors.
|
March 17, 2009 |
|
Umesh Chandra Nigam Vs. State of U.P.
|
November 25, 2009 |
|
UMESH CHANDRA TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA
|
April 22, 2009 |
|
UMESH CHANDRA TRIPATHI Vs. STATE OF U P
|
May 5, 2009 |
|
UMESH CHANDRA YADAV Vs. STATE OF U P
|
April 17, 2009 |
|
UMESH KUMAR Vs. STATE OF U P
|
March 18, 2009 |
|
UMESH SINGH Vs. STATE OF U P
|
October 26, 2009 |
|
Ummed Singh Gusain @ Ummed Girl Vs. Registrar, Cooperative Societies, Uttaranchal, Dehradun and others
|
April 23, 2009 |
|
UNION O INDIA Vs. SHABIR ALIAS BHURA
|
August 20, 2009 |
|
UNION OF INDIA Vs. ISHWARI NARAYAN SINGH
|
December 18, 2009 |
|
UNION OF INDIA Vs. C A T ALLHABAD BENCH
|
December 18, 2009 |
|
UNION OF INDIA Vs. MOHD ANSAR
|
April 2, 2009 |
|
UNION OF INDIA Vs. EX NO 13672886-W NAIK NATWAR LAL HARJIWAN DAS
|
February 25, 2009 |
|
UNION OF INDIA Vs. RAM SURAJ
|
March 2, 2009 |
|
UNION OF INDIA Vs. VIRENDRA BHARTI
|
April 21, 2009 |
|
UNION OF INDIA Vs. JHUNJHUNWALA VANASPATI LTD
|
April 27, 2009 |
|
Union of India Vs. Central Administrative Tribunal, Allahabad and Others
|
September 3, 2009 |
|
Union of India Vs. Sunita Devi & Ors.
|
January 27, 2009 |
|
UNION OF INDIA Vs. SHASHI BHUSHAN SINGH
|
March 17, 2009 |
|
Union of India Vs. Additional Distt.Judge, Vth, Kheri.
|
October 6, 2009 |
|
Union of India and Ors. Vs. C.A.T., Allahabad Bench and Ors.
|
December 5, 2009 |
|
Union of India and Ors. Vs. Ishwari Narayan Singh.
|
December 8, 2009 |
|
Union of India and Others Vs. Dhruwa Dev Rai
|
July 30, 2009 |
|
Union of India and Others Vs. Qadir Mohammad
|
July 22, 2009 |
|
Union of India and Others Vs. Satyendra Kumar Sahai and Another
|
July 27, 2009 |
|
Union of India and others Vs. Brij Mohan and others
|
August 6, 2009 |
|
UNITED BANK OF INDIA Vs. STATE OF U P
|
November 3, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. PHULMATA
|
September 18, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. ARCHANA SRIVASTAVA
|
March 26, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANJU
|
May 26, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. REKHA RANI
|
June 29, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. MEENA AND ORS
|
October 30, 2009 |
|
UNITED INDIA INSURANCE CO. LTD Vs. URMIAL
|
September 1, 2009 |
|
United India Insurance Co. Ltd. Vs. Asha Devi and others
|
October 23, 2009 |
|
United India Insurance Co. Ltd., Lucknow Vs. U. P. State Road Transport Corporation., Lucknow and Ors. etc.
|
September 18, 2009 |
|
United India Insurance Co.Ltd. Vs. Sarojani Devi and others
|
October 7, 2009 |
|
United India Insurance Co.Ltd. Vs. Ram Kali & Qrs.
|
September 18, 2009 |
|
UNITED INDIA INSURANCE COMP LTD Vs. SITA @ RAJ RANI AND ORS
|
August 7, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KM. BITOLA
|
September 18, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. GEETA SHARMA
|
May 27, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MEENA
|
August 26, 2009 |
|
United India Insurance Company Ltd. Vs. Neema Parihar & others
|
May 4, 2009 |
|
UNIVERSAL VISCOSE OIL PRODUCTS Vs. COMMISSIONER, TRADE TAX
|
October 27, 2009 |
|
UPENDRA Vs. STATE OF U P
|
May 13, 2009 |
|
UPPER DEOB SUGAR MILLSLTD Vs. DEPUTY LABOUR COMMISSIONER SAHARANPUR
|
March 17, 2009 |
|
URMILA DEVI Vs. STATE OF U P
|
April 27, 2009 |
|
URMILA DEVI Vs. STATE OF U P
|
April 21, 2009 |
|
URMILA DEVI Vs. M A C T A D J AZAMGARH
|
May 25, 2009 |
|
Urmila Devi Vs. State of U.P.
|
December 24, 2009 |
|
Urmila Kapoor Vs. State of U.P. and another
|
August 13, 2009 |
|
URMILA SINGH Vs. STATE OF U P
|
May 5, 2009 |
|
USHA Vs. STATE OF U P
|
April 1, 2009 |
|
USHA DEVI Vs. BOARD OF REVENUE THRU ITS CHAIRMAN LUCKNOW
|
April 28, 2009 |
|
USHA DEVI Vs. STATE OF U P
|
May 7, 2009 |
|
USHA KHANNA Vs. STATE OF U P
|
February 11, 2009 |
|
USHA SHARMA Vs. ROHIT GUPTA
|
April 2, 2009 |
|
USHA SHARMA Vs. STATE OF U P
|
April 10, 2009 |
|
USMAL ALI Vs. RAM MOORTI
|
May 7, 2009 |
|
UTPAL RAI Vs. STATE OF U P
|
April 15, 2009 |
|
UTSAV OIL TRADERS Vs. COMMISSIONER, COMMERCIAL TAX
|
October 6, 2009 |
|
UTTAR PRADESH MASIHI SANGTHAN Vs. STATE OF U P
|
April 7, 2009 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPN. Vs. SHARIKUN
|
December 25, 2009 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BHARAT SINGH
|
September 1, 2009 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. KAILASH NARAIN SRIVASTAVA AND OTHERS.
|
July 20, 2009 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. SAVITRI DEVI
|
September 1, 2009 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION, THROUGH ITS REGIONAL MANAGER, LUCKNOW REGION, LUCKNOW Vs. SMT. ZANTUNNISA
|
July 1, 2009 |
|
Uttaranchal Transport Corporation Vs. Shoorbir Singh Panwar
|
April 28, 2009 |
|
V K UPADHYAYA Vs. STATE OF U P
|
February 26, 2009 |
|
V KUMAR Vs. R KUMAR
|
April 29, 2009 |
|
V.C. LUCKNOW UNIVERSITY, LUCKNOW Vs. MAYANK KUMAR SINGH
|
November 27, 2009 |
|
V.C. MISHRA Vs. BAR COUNCIL OF U.P.
|
October 9, 2009 |
|
V.C.Mishra and Another Vs. Bar council of U.P, Allahabad and Another
|
October 9, 2009 |
|
Vagish Chandra Sharma and Another Vs. State of U.P. and Others
|
August 12, 2009 |
|
VAIBHAV MAHESHWARI Vs. STATE OF U P
|
July 1, 2009 |
|
VAKEEL AHMAD Vs. STATE OF U P
|
September 3, 2009 |
|
VAKEELA HASAN Vs. ALIMUDDIN
|
April 21, 2009 |
|
VAKIL AHMAD Vs. STATE OF U P
|
April 24, 2009 |
|
Van Dana Vs. State of U.P. and Another
|
December 5, 2009 |
|
VANDANA Vs. STATE OF U P
|
December 5, 2009 |
|
VANDANA PATEL Vs. PHOOLKALI
|
May 21, 2009 |
|
VARNIT KUMAR Vs. STATE OF U P
|
March 26, 2009 |
|
VARUN GANDHI Vs. STATE OF U P
|
March 25, 2009 |
|
VARUN KUMAR Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
December 17, 2009 |
|
Vashistha Deo Dwivedi Vs. Commissioner, Allahabad Division, Allahabad and others
|
August 3, 2009 |
|
Vashistha Dev Dwivedi Vs. Commissioner, Allahabad Division, Allahabad and Others
|
March 8, 2009 |
|
VASUDEO DAS ALIAS VASUDEO RAM Vs. DISTRICT SOCIAL WELFARE OFFICER GHAZIPUR
|
February 16, 2009 |
|
VASUDEO RAO GETHA Vs. PREMENDRA NATH SINGH
|
February 13, 2009 |
|
VED PAL Vs. STATE OF U P
|
September 1, 2009 |
|
VED PAL SINGH BHATI Vs. STATE OF U P
|
March 2, 2009 |
|
VED PRAKASH Vs. STATE OF U P
|
April 16, 2009 |
|
VED PRAKASH Vs. SUSHIL KUMAR AND ORS
|
October 29, 2009 |
|
VED PRAKASH Vs. STATE OF U P
|
November 4, 2009 |
|
VED PRAKASH SHARMA Vs. STATE OF U P
|
April 1, 2009 |
|
VED RAM Vs. STATE OF U P
|
November 17, 2009 |
|
VEENA KHURANA Vs. S D M SADAR PRESCRIBED AUTHORITY UNDER SOCIETIES REGISTRATION ACT 1860 LUCKNOW
|
February 20, 2009 |
|
Veena Mathur Vs. Ram Charan Lal Ram Autar & another
|
September 3, 2009 |
|
VEENA MISHRA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION II VTH REGION VARANASI
|
April 10, 2009 |
|
VEENA MISHRA Vs. REGIONAL DY DIRECTOR OF EDUCATION VARANASI
|
May 7, 2009 |
|
VEER BAL SINGH Vs. STATE OF U P
|
January 30, 2009 |
|
VEER PAL Vs. STATE OF U P
|
April 13, 2009 |
|
Veer Pal Singh Vs. State of U.P. and Ors.
|
November 27, 2009 |
|
VEER PAL SINGH BHADAURIA S S 512 2007 Vs. STATE OF U P
|
May 14, 2009 |
|
Veer Singh (In Jail) Vs. State of U.P.
|
August 25, 2009 |
|
Veer Singh Chauhan Vs. State of U.P. and Others
|
August 13, 2009 |
|
Veerawali Vs. State of U.P. and Others
|
July 8, 2009 |
|
VEERMATI Vs. RAJU SINGH
|
July 27, 2009 |
|
VEERPAL SINGH Vs. STATE OF U P
|
April 16, 2009 |
|
VENUS AUTO (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 8, 2009 |
|
VERENDRA SINGH Vs. COMMITTEE OF MANAGEMENT CHOUDHRY BALDEO SINGH UCHCHTAR MADHYAMIK VIDYALAYA BAMNAULY DHAMPUR BIJNOR
|
February 2, 2009 |
|
VIBHA TIWARI Vs. STATE OF U P
|
May 11, 2009 |
|
VIBHA TIWARI Vs. STATE OF U P
|
July 8, 2009 |
|
VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH Vs. NISHIT SHARMA
|
March 30, 2009 |
|
VICE-CHANCELLOR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR AND Vs. SHASHIKALA
|
January 13, 2009 |
|
VIDHYA SAGAR VERMA Vs. STATE OF U P
|
April 22, 2009 |
|
VIDHYARTHI UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
April 17, 2009 |
|
Vidya Devi Vs. State of U.P. and others
|
July 8, 2009 |
|
VIDYADEVI Vs. STATE OF U P
|
February 26, 2009 |
|
VIDYAWATI Vs. 1ST ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
January 19, 2009 |
|
VIJAI BAHADUR Vs. STATE OF U P
|
April 24, 2009 |
|
VIJAI KUMAR Vs. STATE OF U.P.
|
November 13, 2009 |
|
VIJAI PAL SINGH Vs. STATE OF U.P. THROUGH SECRETARY MADHYAMIC AND ORS.
|
October 30, 2009 |
|
VIJAI PANDEY Vs. STATE OF U P
|
October 6, 2009 |
|
VIJAY BAHADUR Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
April 15, 2009 |
|
VIJAY CHAND Vs. BAIJNATH PRASAD GUPTA
|
October 13, 2009 |
|
VIJAY GUPTA Vs. CHAIRPERSON, DEBTS RECOVERY TRIBUNAL, ALLAHABAD
|
October 6, 2009 |
|
Vijay Krishna Srivastava and another Vs. Tahira Khatoon and another
|
November 26, 2009 |
|
VIJAY KUMAR Vs. STATE OF U P
|
May 22, 2009 |
|
VIJAY KUMAR Vs. STATE OF UTTAR PRADESH
|
March 20, 2009 |
|
VIJAY KUMAR BHARADWAJ Vs. STATE OF U P
|
April 27, 2009 |
|
VIJAY KUMAR MISRA Vs. GENERAL MANAGER INDIAN TELEPHONE INDUSTRIES NAINI
|
May 8, 2009 |
|
VIJAY KUMAR PANDEY Vs. STATE OF U P
|
April 24, 2009 |
|
VIJAY KUMAR TRIVEDI Vs. STATE OF U P
|
April 13, 2009 |
|
VIJAY KUMAR YADAV Vs. STATE OF U P
|
May 11, 2009 |
|
VIJAY KUMR Vs. STATE
|
December 13, 2009 |
|
Vijay Laxmi Vs. State of U.P.
|
December 16, 2009 |
|
VIJAY LAXMI SINGH Vs. STATE OF U P
|
November 16, 2009 |
|
VIJAY LAXMI SRIVASTAVA Vs. UNION OF INDIA
|
May 14, 2009 |
|
VIJAY PAL Vs. UNION OF INDIA
|
May 8, 2009 |
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VIJAY PICTURE PLACE Vs. STATE OF U P
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January 27, 2009 |
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VIJAY PRAKASH Vs. SANDHYA VERMA
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January 20, 2009 |
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VIJAY PRAKASH Vs. MUNSHI LAL
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November 16, 2009 |
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VIJAY SETH Vs. STATE OF U P
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June 15, 2009 |
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VIJAY SHANKAR SINGH Vs. STATE OF U P
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March 4, 2009 |
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Vijay Shanker Rai Vs. State of U.P. and Ors.
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September 2, 2009 |
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VIJAY STONE PRODUCT Vs. UNION OF INDIA
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August 21, 2009 |
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Vijay Thapliyal and others Vs. State of U.P.
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March 26, 2009 |
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VIJENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAGHPAT AND ANOTHER
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May 18, 2009 |
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VIJENDRA KUMAR Vs. STATE OF U P
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April 24, 2009 |
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VIKAS ALIAS BABLOO Vs. STATE OF U P
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July 29, 2009 |
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VIKAS JAISWAL Vs. STATE OF U P
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December 17, 2009 |
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VIKAS MISHRA Vs. STATE
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September 14, 2009 |
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VIKAS PANDEY Vs. BANARAS HINDU UNIVERSITY
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April 10, 2009 |
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VIKAS SING Vs. STATE OF U P
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May 13, 2009 |
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VIKASH Vs. STATE OF U P
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November 12, 2009 |
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VIKASH CHANDRA PATEL Vs. STATE OF U.P. AND OTHERS
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September 18, 2009 |
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Vikka Vs. State
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March 26, 2009 |
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VIKRAM MATHUR Vs. STATE OF U P
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May 1, 2009 |
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VIKRAM VERMA Vs. STATE OF U P
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April 17, 2009 |
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VIMAL DEV Vs. STATE OF U P
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May 22, 2009 |
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VIMAL KISHORE TIWARI Vs. DISTRICT DEVELOPMENT AUTHORITY
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November 6, 2009 |
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VIMAL KUMAR SINGH Vs. STATE OF U P
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May 7, 2009 |
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Vimla Chauhan Vs. Yashpal Singh Chauhan
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May 20, 2009 |
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VIMLA DEVI Vs. STATE OF U P
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May 12, 2009 |
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VIMLA DEVI Vs. STATE OF U.P. AND OTHERS
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December 22, 2009 |
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Vimla Jaiswar Vs. Presiding Officer, Labour Court, U.P., Kanpur and another
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February 3, 2009 |
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VIMLESH KUMAR RAI Vs. STATE OF U.P. AND OTHERS
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September 9, 2009 |
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VIMLESH KUMAR SHUKLA Vs. STATE OF U P
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May 6, 2009 |
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VINAY KUMAR Vs. STATE OF U P
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July 29, 2009 |
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VINAY KUMAR AGARWAL Vs. UNITED INDIA INSURANCE CO LTD
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May 21, 2009 |
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VINAY KUMAR DUBEY Vs. JALESAR
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May 26, 2009 |
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VINAY KUMAR SINGH Vs. STATE OF U P
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April 21, 2009 |
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Vinay Kumar Singh Vs. District Inspector of Schools, Jaunpur and Others
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August 13, 2009 |
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Vinay Kumar Tiwari Vs. State of U.P. and Others
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November 5, 2009 |
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VINAY KUMAR UPADHYAY Vs. SURENDRA SINGH
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December 15, 2009 |
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VINAY KUMAR UPADHYAY Vs. STATE OF U.P.
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August 12, 2009 |
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Vinay Singh @ Sonu Vs. State of U.P.
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December 16, 2009 |
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VINAYAK Vs. STATE OF U P
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May 11, 2009 |
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VINDHAYACHAL Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH
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May 22, 2009 |
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VINEET KISHORE JAIN Vs. VANDANA AGARWAL
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August 25, 2009 |
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VINEET KUMAR AGNIHOTRI Vs. COMMISSIONER KANPUR REGION KANPUR
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January 27, 2009 |
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Vineet Kumar Jain Vs. Special Judge (E.G.ACT), Additional District Judge, Mainpuri and others
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April 21, 2009 |
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VINEETA MISHRA Vs. U P BASIC EDUCATION BOARD ALLAHABAD
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June 12, 2009 |
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VINNETA DEVI Vs. STATE OF U P
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May 7, 2009 |
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VINOD KUMAR Vs. NATIONAL INSURANCE CO LTD
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May 7, 2009 |
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VINOD KUMAR Vs. STATE OF U P
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May 11, 2009 |
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VINOD KUMAR Vs. STATE OF U P
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May 13, 2009 |
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VINOD KUMAR Vs. STATE OF U P
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June 12, 2009 |
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VINOD KUMAR Vs. UNION OF INDIA
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April 24, 2009 |
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VINOD KUMAR Vs. INSPECTOR GENERAL OF POLICE MEERUT RANGE MEERUT
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April 15, 2009 |
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VINOD KUMAR Vs. JAI PRAKASH
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December 2, 2009 |
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Vinod Kumar and others Vs. Rahmat Ali
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August 18, 2009 |
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VINOD KUMAR BURMAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
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January 9, 2009 |
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VINOD KUMAR JAIN Vs. MANDERSH
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May 14, 2009 |
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VINOD KUMAR JAISWAL Vs. STATE OF UTTAR PRADESH
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May 22, 2009 |
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VINOD KUMAR MISHRA Vs. ADDITIONAL DISTRICT JUDGE
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March 25, 2009 |
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Vinod Kumar Pandey Vs. State of U.P. and Others
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November 13, 2009 |
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Vinod Kumar Pandey Vs. State of U.P. and Others
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July 15, 2009 |
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VINOD KUMAR SHARMA Vs. UNION OF INDIA
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December 18, 2009 |
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VINOD KUMAR SHUKLA Vs. JAL MANDAL LTD
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August 25, 2009 |
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VINOD KUMAR SINGH Vs. STATE OF U P
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February 26, 2009 |
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Vinod Kumar Singh Vs. District Inspector of Schools, Azamgarh & Ors.
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June 29, 2009 |
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VINOD KUMAR SRIVASTAVA Vs. STATE OF U P
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May 7, 2009 |
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VINOD KUMAR SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE
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April 30, 2009 |
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Vinod Kumar Tripathi and Another Vs. State of U.P. and Others
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July 3, 2009 |
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VINOD SHANKER MISRA Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN ASHOK MARG NEW DELHI
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February 20, 2009 |
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VIPIN BIHARI SINGH Vs. STATE OF U P
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December 16, 2009 |
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VIPIN KUMAR Vs. STATE OF U.P.
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November 23, 2009 |
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VIPIN KUMAR Vs. STATE OF U.P.
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August 25, 2009 |
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VIPIN KUMAR MISHRA Vs. STATE OF U.P. AND OTHERS
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April 9, 2009 |
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VIPIN KUMAR PANDEY Vs. STATE OF U P
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February 20, 2009 |
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VIPIN KUMAR SAINI Vs. STATE OF U P
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April 10, 2009 |
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VIPUL AGARWAL Vs. STATE OF U.P.
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November 7, 2009 |
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VIRENDRA Vs. ADDITIONAL DISTRICT JUDGE
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April 2, 2009 |
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VIRENDRA AMERIA Vs. REGIONAL MANAGER U P ROAD TRANSPORT CORPORATION
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December 6, 2009 |
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Virendra Ameria Vs. Regional Manager, U.P. State Road Transport Corporation, Jhansi Region, Jhansi and Another
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December 16, 2009 |
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VIRENDRA KUMAR Vs. STATE OF U P
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December 14, 2009 |
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VIRENDRA KUMAR Vs. BHAGWAT DAYAL
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July 17, 2009 |
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Virendra Kumar Bind and Others Vs. State of U.P. and Another
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October 8, 2009 |
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Virendra Kumar Jaiswal Vs. Chief Metropolitan Magistrate, Kanpur Nagar and Another
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August 20, 2009 |
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Virendra Kumar Tyagi Vs. State of U.P.and others
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February 19, 2009 |
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VIRENDRA NATH SHUKLA INSTITUTE OF EDUCATION AND TECHNOLOGY AND Vs. STATE OF U P
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June 4, 2009 |
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VIRENDRA PAL SINGH Vs. STATE OF U P
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May 29, 2009 |
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VIRENDRA PANDEY Vs. M A C T DISTRICT JUDGE CHITRAKOOT
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May 11, 2009 |
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VIRENDRA PRASAD SRIVASTAVA Vs. VAISHYA BROTHERS & CO. (P) LTD. AND ANOTHER
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July 3, 2009 |
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VIRENDRA PRATAP SINGH Vs. STATE OF U P
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April 9, 2009 |
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Virendra Singh Vs. District Inspector of Schools, Deoria & Ors.
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July 30, 2009 |
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Virendra Singh Vs. Puspa Devi and others
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March 23, 2009 |
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VISHAL VARSHNEY Vs. STATE OF U P
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April 7, 2009 |
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Visheshwar Dayal Tripathi Vs. State of U.P. and Others
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September 11, 2009 |
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VISHNU BHAGWAN AGARWAL Vs. LUCKNOW DEVELOPMENT AUTHORITY
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May 29, 2009 |
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VISHNU BHAGWAN AGARWAL Vs. STATE OF U P
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June 4, 2009 |
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VISHNU DAYAL SHARMA Vs. STATE OF U P
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April 24, 2009 |
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Vishnu Dutt Sharma Vs. Collector/District Magistrate, Pilibhit and Others
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April 29, 2009 |
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Vishnu Mishra Vs. State of U.P. and another
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September 9, 2009 |
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VISHNU NARAIN GARG Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR NAGAR
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December 10, 2009 |
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VISHRAM Vs. STATE OF U P
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May 14, 2009 |
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VISHWAJEET SINGH Vs. STATE OF U P
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April 20, 2009 |
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VISHWAKARMA PRASAD Vs. STATE OF U P
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April 22, 2009 |
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VISHWANATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
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February 3, 2009 |
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VISHWANATH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANSI AND OTHERS
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September 3, 2009 |
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VIVEK KUMAR Vs. STATE OF U.P. AND OTHERS
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November 18, 2009 |
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VIVEK KUMAR GUPTA Vs. IIIRD A D J
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May 18, 2009 |
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VIVEKANAND COLLEGE OF EDUCATION ALIGARH Vs. STATE OF U P
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June 4, 2009 |
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VRINDA RANA Vs. STATE OF U P
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June 23, 2009 |
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Vrindavan Lal and Others Vs. Roopkishor Singhal and Another
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November 11, 2009 |
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VXL REALTORS PVT LTD Vs. STATE OF U P
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May 29, 2009 |
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VYSYA BANK LTD. Vs. COMMISSIONER OF TRADE TAX
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October 27, 2009 |
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WAFIA KHATOON Vs. ASSISTANT CUSTODIAN GENERAL E P U P LUCKNOW
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January 23, 2009 |
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WAHEED Vs. STATE OF U P
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April 22, 2009 |
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WAHID Vs. MOHD ANWAR
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April 9, 2009 |
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WAJID ALI Vs. STATE OF U P
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April 6, 2009 |
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WAJID ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR
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July 2, 2009 |
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Wajid Husain and Others Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and Others
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August 20, 2009 |
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WAKF AL AULAD YUSFIA Vs. CONTROLLING AUTHORITY/COMMISSIONER
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May 15, 2009 |
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WALI MOHAMMAD ALIAS PAINTER Vs. STATE OF U P
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May 22, 2009 |
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Waqar Alam Vs. Addl. District Judge and another
|
December 7, 2009 |
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WAQF SYED ALI ZAMIN WAQF NO 844-FAIZABAD Vs. STATE OF U P
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April 27, 2009 |
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WASAN SHOES LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL
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July 29, 2009 |
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WASEEM KHAN Vs. STATE OF U P
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May 13, 2009 |
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WASIF HAIDER Vs. STATE OF U P
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May 29, 2009 |
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YADAV BRICKS UDYOG MARKA M H S Vs. STATE OF U P
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April 29, 2009 |
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YADAV TRADERS Vs. STATE OF U.P. AND ORS.
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March 19, 2009 |
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YADUNATH SINGH Vs. STATE OF U P
|
September 1, 2009 |
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Yagya Narain Shukla Vs. State of U.P. and Others
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October 7, 2009 |
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YAMUNA NARAYAN MISHRA Vs. STATE OF U P
|
April 9, 2009 |
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YAMUNA PRASAD DUBEY Vs. STATE OF U P
|
April 7, 2009 |
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Yashpal and Another Vs. State of U.P.
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November 4, 2009 |
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YASHWANT SHAHI AND OTHERS Vs. STATE OF U.P. AND OTHERS
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July 28, 2009 |
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YASHWANT SINGH Vs. STATE OF U P
|
April 16, 2009 |
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YASHWANT SINGH SACHAN Vs. STATE OF U P
|
May 7, 2009 |
|
YOGENDRA Vs. STATE OF UP
|
December 16, 2009 |
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YOGENDRA KUMAR AGARWAL Vs. SUSHMA DEVI
|
September 3, 2009 |
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YOGENDRA KUMAR SHARMA Vs. STATE OF U P
|
November 17, 2009 |
|
YOGENDRA PAL SINGH Vs. STATE OF U P
|
May 15, 2009 |
|
YOGENDRA RAI Vs. STATE OF U P
|
April 21, 2009 |
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YOGENDRA SINGH Vs. STATE OF U P
|
April 16, 2009 |
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YOGENDRA SINGH JHA ALIAS YOGI Vs. STATE OF U P
|
April 1, 2009 |
|
Yogesh Kumar Vs. State of U.P.
|
December 11, 2009 |
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YOGMAYA Vs. STATE OF U P
|
April 7, 2009 |
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Yograj Sharma and Another Vs. State of U.P. and Others
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July 8, 2009 |
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YUNUS Vs. STATE OF U P
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July 10, 2009 |
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YUSUF Vs. D D C MUZAFFAR NAGAR
|
March 2, 2009 |
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Z.A. SIDDIQUI Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA, SITAPUR AND OTHERS
|
August 6, 2009 |
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ZAFAR AHMAD KHAN ALIAS CHANDA KHAN Vs. STATE OF U P
|
May 8, 2009 |
|
ZAFEER ALI Vs. DISTRICT BASIC EDUCATION OFFICER SANT KABIR NAGAR
|
May 22, 2009 |
|
ZAHID Vs. STATE OF U P
|
October 29, 2009 |
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ZAHID HUSSAIN Vs. RAM SWAROOP GUPTA
|
July 24, 2009 |
|
ZAHIRUDDIN Vs. NAIRUNNISA BIBI
|
September 3, 2009 |
|
ZAIGHAM ALI Vs. STATE OF U P
|
May 11, 2009 |
|
Zakir Husain Vs. Nagar Palika Parishad, Moradabad
|
October 7, 2009 |
|
Zakir Hussain and Another Vs. State of U.P. and Another
|
August 12, 2009 |
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ZILA BASIC SHIKSHA ADHIKARI DISTRICT SITAPUR Vs. SATI PRASAD DIXIT
|
January 29, 2009 |
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ZILA BASIC SHIKSHA ADHIKARI KANPUR NAGAR Vs. DHOOPA DEVI
|
August 4, 2009 |
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ZILA GRAMODYOG ADHIKARI Vs. PRADEEP KUMAR
|
April 10, 2009 |
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Zishan Vs. Superintendent, District Jail, Muzaffar Nagar And Ors.
|
May 29, 2009 |
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ZONAL MANAGER LIC OF INDIA KANPUR Vs. DEPUTY INSPECTOR GENERAL REGESTRATION DEPUTY COMMISSIONER STAMPS
|
July 24, 2009 |
|
Zonal Manager, Life Insurance Corporation of India, Kanpur Vs. Presiding Officer and Others
|
July 28, 2009 |
|
ZUBAIR Vs. STATE OF U P
|
April 8, 2009 |
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