|
A B C EXPORT Vs. STATE OF U P
|
July 1, 2008 |
|
A K CONSTRUCTION BANDA Vs. U P POWER CORPORATION LTD
|
April 4, 2008 |
|
A K SINHA Vs. STATE OF U P
|
February 29, 2008 |
|
A.C.L.Education Centre Pvt.Ltd. Vs. District Judge, Lucknow and two others
|
September 24, 2008 |
|
A.H. WHEELER AND CO. PVT. LTD Vs. COMMISSIONER, TRADE TAX
|
August 18, 2008 |
|
AADESH SURYAVANSI KM Vs. STATE O
|
January 17, 2008 |
|
AAJ PRAKASHAN LTD Vs. PRESIDING OFFICER
|
March 28, 2008 |
|
AAMANA KHATOON Vs. STATE OF U P
|
August 4, 2008 |
|
AAN SINGH Vs. STATE
|
July 28, 2008 |
|
AASMA SALMANI Vs. STATE OF U P
|
December 16, 2008 |
|
ABBAS ALI Vs. AJIT KUMAR
|
August 6, 2008 |
|
ABBOT FORGE (P) LTD Vs. COMMISSIONER OF TRADE TAX
|
September 22, 2008 |
|
ABDUL AZIZ Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
|
August 25, 2008 |
|
ABDUL AZIZ Vs. STATE OF U P
|
November 28, 2008 |
|
ABDUL GAFFAR Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
August 25, 2008 |
|
ABDUL HAMID Vs. STATE OF U P
|
March 19, 2008 |
|
ABDUL JABBAR Vs. SRI NIWAS GUPTA
|
July 31, 2008 |
|
ABDUL KAREEM Vs. ABDUL SABBIR
|
August 26, 2008 |
|
ABDUL KHALID Vs. STATE OF U P
|
April 17, 2008 |
|
ABDUL MAHMOOD Vs. ADVOCATE GENERAL U P ALLAHABAD
|
November 25, 2008 |
|
Abdul Munaf and others Vs. Deputy Director of Consolidation, Bulandshahr and others
|
April 4, 2008 |
|
ABDUL NAFEES KHAN Vs. STATE OF U P
|
February 15, 2008 |
|
Abdul Qadeer Vs. State of U.P.
|
November 5, 2008 |
|
ABDUL RASEED ALIAS KALLU Vs. NAZAMA BEGAM
|
August 11, 2008 |
|
ABDUL RASHID KHAN Vs. STATE OF U P
|
December 3, 2008 |
|
ABDUL SAEED Vs. STATE OF U P
|
April 22, 2008 |
|
ABDUL SALAM Vs. JAGDISH PRASAD
|
April 10, 2008 |
|
Abdul Salman @ Salman Vs. State of U.P.and others
|
March 27, 2008 |
|
Abhai Nath Tiwari Vs. U.P.Power Corporation Ltd.and others
|
October 14, 2008 |
|
ABHAY MISHRA Vs. UNION OF INDIA
|
January 15, 2008 |
|
ABHIBHAVAK SANGH SRI UDAI RAJ SINGH CHAUDHARI SMARAK UCHCHATAR VIDYALAYA KAIRONA BASTI Vs. STATE OF U P
|
January 18, 2008 |
|
Abhinandan Mishra Vs. State of U.P.and Others
|
October 17, 2008 |
|
ABHINIWESH SINGH Vs. STATE OF U P
|
January 15, 2008 |
|
ABHIRAM RAI Vs. BISHWANA
|
March 5, 2008 |
|
ABHISHEK ALIAS DIMPLE TIWARI Vs. STATE OF U P
|
January 16, 2008 |
|
ABHISHEK SHARMA Vs. STATE OF U P
|
November 7, 2008 |
|
ABIL ALIAS ADIL Vs. STATE OF UTTARANCHAL
|
March 5, 2008 |
|
ABRAR Vs. STATE OF U P
|
April 16, 2008 |
|
ABRAR AHMAD Vs. SHRI SUBHASH CHAND
|
April 11, 2008 |
|
ABRAR IRAKI Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
July 8, 2008 |
|
Achal Kumar Chaddha Vs. Santosh Kumar Kesarwani
|
September 25, 2008 |
|
ACL EDUCATION CENTRE PVT LTD Vs. ANGLO AMERICAN CENTRE FOR LANGUAGES
|
September 24, 2008 |
|
ACME TELE POWER LIMITED Vs. SINTEX INDUSTRIES LIMITED
|
June 30, 2008 |
|
Adharey Vs. Deputy Director of Consolidation, Basti and others
|
May 5, 2008 |
|
ADIL Vs. STATE OF U P
|
April 19, 2008 |
|
ADITYA PANDEY Vs. STATE O
|
March 17, 2008 |
|
Adya Prasad Mishra and others Vs. State of U.P. and others
|
November 12, 2008 |
|
AERO INDIA TRAVELS Vs. MOHAN LAL KHATRI
|
May 1, 2008 |
|
Afaq Khan Vs. Srimati Rampyari and others
|
April 9, 2008 |
|
AGRA DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER LABOUR COURT
|
January 17, 2008 |
|
AGRAWAL DUPLEX BOARD MILLS Vs. COMMISSIONER OF TRADE TAX
|
January 9, 2008 |
|
AHMAD HUSAIN Vs. GANESH SHANKER GUPTA
|
March 3, 2008 |
|
AJAI SINGHAL Vs. MOHAN LAL GUPTA
|
August 25, 2008 |
|
AJAY Vs. STATE O
|
January 5, 2008 |
|
AJAY ALIAS SHERU Vs. STATE OF U P
|
May 21, 2008 |
|
AJAY KUMAR Vs. ARIF MUSTAFA KHAN
|
January 17, 2008 |
|
AJAY KUMAR GOYAL Vs. STATE OF U P
|
January 24, 2008 |
|
AJAY PAL SINGH Vs. DISTRICT JUDGE MEERUT
|
February 5, 2008 |
|
AJAY SWAROOP MEHROTRA Vs. D N RAINA
|
November 20, 2008 |
|
AJAY UPADHYAY Vs. COLLECTOR BALLIA
|
January 9, 2008 |
|
AJEET KUMAR VERMA S/O SHRI SHEO KUMAR VERMA Vs. STATE OF U P
|
December 16, 2008 |
|
AJENDRA SINGH Vs. STATE OF U P
|
July 28, 2008 |
|
AJMERUDDIN Vs. STATE OF U P
|
July 16, 2008 |
|
AKASH SHARMA Vs. STATE OF U P
|
January 25, 2008 |
|
AKBAR Vs. STATE OF U P
|
January 10, 2008 |
|
AKHILANAND SINGH Vs. STATE OF U.P. AND OTHERS
|
September 17, 2008 |
|
Akhilesh Kumar Vs. State of U.P.
|
March 20, 2008 |
|
AKHILESH KUMAR AWASTHI Vs. STATE OF U P
|
May 9, 2008 |
|
AKHILESH KUMAR MISHRA Vs. STATE OF U P
|
December 15, 2008 |
|
AKHILESH KUMAR TIWARI AND VIJAY PANDEY Vs. STATE OF U P
|
August 20, 2008 |
|
AKHTAR Vs. MATHURA
|
December 3, 2008 |
|
AKHTAR HUSAIN Vs. S D M SAIDPUR DISTRICT GHAZIPUR
|
November 28, 2008 |
|
AKHTAR HUSSAIN Vs. A K VASHISHTHA
|
March 19, 2008 |
|
AKHTARI Vs. UNION OF INDIA
|
December 12, 2008 |
|
Alakh Narain Batham and another Vs. Geeta Devi and others
|
March 17, 2008 |
|
ALANKAR MANDIR Vs. COMMISSIONER OF INCOME TAX
|
May 7, 2008 |
|
ALI HASSAN Vs. DINESH PAL SINGH
|
April 10, 2008 |
|
ALI MAKIN NAQVI Vs. U P SHIYA CENTRAL BOARD OF WAKF
|
June 20, 2008 |
|
ALIGARH DEVELOPMENT AUTHORITY Vs. STATE PUBLIC SERVICES TRIBUNAL
|
January 16, 2008 |
|
ALKA JAISWAL Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD
|
November 18, 2008 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. DISTRICT CONSUMER PROTECTION FORUM, ALLAHABAD
|
May 18, 2008 |
|
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. DISTRICT CONSUMER PROTECTION FORUM ALLAHABAD
|
March 18, 2008 |
|
ALLAHABAD JAL SANSTHAN DIVISION AT ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
|
December 19, 2008 |
|
Alok Aggarwal Vs. State of Uttaranchal and two others
|
December 18, 2008 |
|
ALOK BANERJEE Vs. ATOSHI BANERJEE
|
January 11, 2008 |
|
ALTAF Vs. STATE O
|
February 21, 2008 |
|
AMAN Vs. STATE OF U.P.
|
May 16, 2008 |
|
AMAR BAHADUR SINGH Vs. STATE OF U P AND ORS
|
September 30, 2008 |
|
Amar Bahadur Singh Vs. State of U.P.Through its Secretary Secondary Education, U.P.Lucknow and others
|
October 24, 2008 |
|
AMAR PAL Vs. STATE OF U P
|
December 15, 2008 |
|
AMAR SINGH Vs. STATE OF U P
|
September 26, 2008 |
|
AMAR SINGH Vs. STATE OF U P
|
February 25, 2008 |
|
AMAUSI TEXTILE MILLS COMPANY LTD Vs. U P POWER CORPORATION LTD
|
December 5, 2008 |
|
AMBAVATI PANDEY Vs. SUDHIR GHOSE
|
August 4, 2008 |
|
AMEERUDDIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE
|
August 19, 2008 |
|
AMIN KHAN Vs. STATE OF U P
|
March 5, 2008 |
|
AMIR HASAN Vs. STATE OF U P
|
July 30, 2008 |
|
AMIRUDDIN Vs. STATE OF U P
|
December 11, 2008 |
|
AMIT Vs. NIRMAL SAHU
|
March 19, 2008 |
|
AMIT CHAURASIA Vs. STATE OF U P
|
August 1, 2008 |
|
AMIT KHANNA Vs. SUCHI KHANNA
|
December 5, 2008 |
|
AMIT KUMAR Vs. UNION OF INDIA
|
January 3, 2008 |
|
Amit Kumar and others Vs. State of U.P.and another
|
March 31, 2008 |
|
AMIT KUMAR SHUKLA Vs. UNION OF INDIA
|
June 5, 2008 |
|
AMIT KUMAR VARSHNEY Vs. STATE OF U P
|
April 3, 2008 |
|
AMIT YADAV Vs. STATE OF U. P. AND ANR.
|
March 27, 2008 |
|
AMITA SINHA Vs. STATE OF U P
|
September 5, 2008 |
|
Amjad Vs. State of U.P.and another
|
September 25, 2008 |
|
AMNA Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
August 19, 2008 |
|
AMNA (SMT.) Vs. RENT CONTROL & EVICTION OFFICER, KANPUR AND OTHERS
|
August 19, 2008 |
|
AMNA BEGUM Vs. A S J COURT NO 7 ETAH
|
November 17, 2008 |
|
AMOD KUMAR AGARWAL Vs. STATE OF U P
|
July 23, 2008 |
|
AMOD KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 23, 2008 |
|
AMRESH Vs. STATE O
|
March 5, 2008 |
|
ANAND GRAMODYOG SAMITI Vs. STATE OF U P AND ORS
|
February 27, 2008 |
|
ANAND KUMAR Vs. STATE OF U P
|
December 3, 2008 |
|
ANAND KUMAR SINGH Vs. STATE OF U P
|
December 12, 2008 |
|
Anand Prakash and others Vs. D.D.C.and another
|
September 15, 2008 |
|
ANANG PAL SINGH BISHT Vs. STATE OF UTTARAKHAND
|
August 29, 2008 |
|
ANANT RAM RADHEY LAL TRANSPORT COMPANY Vs. JAGDISH SHARMA AND ANR
|
April 28, 2008 |
|
ANANT VIJAI Vs. STATE OF U P
|
May 19, 2008 |
|
Anasuya Singh Vs. Commissioner, Faizabad Division, Faizabad and another
|
April 1, 2008 |
|
AND CHAWALA CONSTRUCTION J V Vs. IRCON INTERNATIONAL LIMITED
|
May 21, 2008 |
|
ANEES Vs. STATE OF U P
|
October 18, 2008 |
|
ANEESA KHATOON Vs. STATE OF U P
|
November 14, 2008 |
|
Aneeta Rana (Daroga) Vs. Moolchandra Rana
|
February 28, 2008 |
|
ANGAD VERMA Vs. STATE OF U P
|
August 27, 2008 |
|
ANIL Vs. STATE OF U P
|
October 13, 2008 |
|
ANIL KUMAR Vs. MUZAFFARNAGAR DEVELOPMENT AUTHORITY MUZAFFARNAGAR
|
May 27, 2008 |
|
ANIL KUMAR Vs. STATE OF U P
|
March 14, 2008 |
|
ANIL KUMAR Vs. STATE OF U P
|
February 22, 2008 |
|
ANIL KUMAR Vs. STATE OF UP
|
February 14, 2008 |
|
ANIL KUMAR Vs. STATE OF U.P.
|
November 6, 2008 |
|
Anil Kumar Lal Vs. Additional Principal Judge, Family Court, Lucknow
|
August 29, 2008 |
|
ANIL KUMAR MAYOR Vs. IIIRD ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
September 1, 2008 |
|
ANIL KUMAR MISHRA Vs. STATE OF U P
|
April 10, 2008 |
|
Anil Kumar Mishra, Constable (cp) and Others Vs. State of U.P.and Others
|
May 12, 2008 |
|
ANIL KUMAR PANDEY SURESH CHANDRA SRIVASTAVA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
January 31, 2008 |
|
ANIL KUMAR SINGH Vs. CANE COMMISSIONER
|
December 11, 2008 |
|
ANIL KUMAR SRIVASTAVA Vs. RENU GUPTA
|
August 13, 2008 |
|
ANIL KUMAR VERMA Vs. STATE OF U P
|
February 1, 2008 |
|
ANIL SHARMA Vs. RAJAN PATHAK
|
November 4, 2008 |
|
ANIL SINGH ALIAS DAU Vs. STATE OF U P
|
April 9, 2008 |
|
ANIL YADAV Vs. STATE OF U P
|
March 19, 2008 |
|
Animesh Choudhary Vs. State of U.P. and another
|
October 15, 2008 |
|
ANIRUDDH KUMAR MISHRA Vs. STATE OF U P
|
December 3, 2008 |
|
ANITAMISHRA Vs. STATE OF U P
|
February 19, 2008 |
|
ANJANA SHUKLA Vs. STATE OF U P
|
December 4, 2008 |
|
ANJANI KUMAR VERMA Vs. ASSTT LABOUR COMMISSIONER FAIZABAD AND A
|
February 14, 2008 |
|
Anju Gupta and Others Vs. Union of India and Others
|
March 28, 2008 |
|
ANJUM Vs. STATE OF U P
|
January 24, 2008 |
|
ANKIT KUMAR MISHRA Vs. U P TECHNICAL UNIVERSITY
|
December 15, 2008 |
|
ANOOP RATHAUR Vs. STATE OF U P
|
March 26, 2008 |
|
ANOOP SARIN Vs. C B I GHAZIABAD
|
May 21, 2008 |
|
ANSHU BHARTI Vs. STATE OF U P
|
August 28, 2008 |
|
Anshu Bharti Vs. State of U.P.and others
|
October 28, 2008 |
|
ANSHU CHHABARA Vs. COLLECTOR JHANSI
|
September 26, 2008 |
|
ANUJ GANDHI Vs. STATE OF U P
|
December 5, 2008 |
|
ANUJ KUMAR Vs. FOOD CORPORATION OF INDIA THRU M D AND 3 ORS
|
December 3, 2008 |
|
Anuj Pandey Vs. District Judge, Mainpuri & others
|
November 6, 2008 |
|
ANUKUL SINGH Vs. MOHAMMAD BABAR
|
September 4, 2008 |
|
ANURAG TRIPATHI Vs. STATE OF U P
|
April 4, 2008 |
|
ANURANG KUMAR PANDEY Vs. STATE OF U P
|
February 21, 2008 |
|
Anwar Khan and another Vs. State
|
December 11, 2008 |
|
ANWARI Vs. VAKIL ALIAS IQBAL
|
March 19, 2008 |
|
ANWARUL HASAN Vs. D SEN GUPTA
|
July 25, 2008 |
|
ANWARUL HASAN DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ASHWANI KUMAR SRIVASTAVA
|
July 25, 2008 |
|
ANZAR AHMAD Vs. STATE OF U P
|
January 25, 2008 |
|
APATESH RAI Vs. STATE OF U P
|
August 26, 2008 |
|
APOORVA KUMAR Vs. UNION OF INDIA
|
January 18, 2008 |
|
AQIL AHMAD Vs. SUSHMA RASTOGI
|
December 15, 2008 |
|
ARADHANA SETH Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL
|
August 22, 2008 |
|
ARBIND SINGH Vs. STATE OF U P
|
December 3, 2008 |
|
ARJUN Vs. STATE OF U P
|
September 22, 2008 |
|
ARJUN SINGH Vs. MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
|
April 16, 2008 |
|
ARSHAD Vs. STATE OF U P
|
March 26, 2008 |
|
Arti Gupta @ Arti Devi Vs. State of U.P.
|
April 19, 2008 |
|
ARUN KUMAR Vs. STATE OF U P
|
April 25, 2008 |
|
ARUN KUMAR Vs. STATE OF U P
|
October 24, 2008 |
|
ARUN KUMAR SAXENA Vs. STATE OF U P
|
March 10, 2008 |
|
ARUN KUMAR SHUKLA S/O RAM LAL SHUKLA Vs. STATE OF U P
|
December 12, 2008 |
|
Arun Kumar Tiwari Vs. State of U.P. and others
|
December 10, 2008 |
|
Aruroday Kumar Vishwakarma Vs. State of U.P.And Another
|
March 27, 2008 |
|
ARVIND Vs. STATE OF U P
|
July 9, 2008 |
|
ARVIND Vs. STATE OF U P
|
January 15, 2008 |
|
ARVIND DUBEY ALIAS BINNEY Vs. STATE OF U P
|
April 21, 2008 |
|
ARVIND KUMAR Vs. STATE OF U P
|
July 8, 2008 |
|
ARVIND KUMAR PRAJAPATI Vs. STATE OF U P
|
April 4, 2008 |
|
Arzoo Bano Vs. State of U.P.And Others
|
August 4, 2008 |
|
ASFAQ AHMAD Vs. STATE OF U P
|
November 7, 2008 |
|
ASHA BAHUGUNA Vs. B S RUPPAL
|
May 7, 2008 |
|
ASHA KAPOOR Vs. ADDL COLLECTOR FANDR GHAZIABAD
|
March 19, 2008 |
|
ASHA KAPOOR Vs. K N TANDON
|
February 22, 2008 |
|
ASHARPHI DEVI Vs. STATE OF U P
|
March 14, 2008 |
|
ASHFAQ Vs. STATE OF U P
|
January 28, 2008 |
|
Ashfaq Ahmad and another Vs. State of U.P.and another
|
November 7, 2008 |
|
ASHFAQ ALI Vs. STATE O
|
January 8, 2008 |
|
ASHIK KUMAR DIXIT SON OF LATE SHRI BABU RAM DIXIT Vs. STATE OF UTTAR PRADESH AND ORS
|
April 18, 2008 |
|
ASHISH RAWAT ALIAS KAKKU Vs. STATE OF U P
|
August 27, 2008 |
|
ASHOK ALIAS PAPU Vs. STATE OF UTTARAKHAND
|
June 27, 2008 |
|
ASHOK DHAR DWIVEDI Vs. DISTRICT MAGISTRATE, SHRAVASTI AND ANR
|
September 10, 2008 |
|
ASHOK KUMAR Vs. BOARD OF REVENUE U P ALLAHABAD AND
|
March 12, 2008 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 4, 2008 |
|
ASHOK KUMAR Vs. STATE OF U P
|
August 14, 2008 |
|
ASHOK KUMAR Vs. BOARD OF REVENUE
|
August 4, 2008 |
|
ASHOK KUMAR Vs. STATE OF U P
|
July 18, 2008 |
|
ASHOK KUMAR Vs. STATE OF U P
|
November 15, 2008 |
|
ASHOK KUMAR AGARWAL Vs. STATE
|
July 25, 2008 |
|
Ashok Kumar Chhabra Construction (Pvt ) Ltd Vs. State of U.P.and others
|
November 7, 2008 |
|
ASHOK KUMAR DIXIT Vs. STATE OF U P
|
April 18, 2008 |
|
ASHOK KUMAR DUBEY Vs. STATE OF U P
|
September 18, 2008 |
|
ASHOK KUMAR JAIN Vs. STATE OF U P
|
January 4, 2008 |
|
ASHOK KUMAR S/O FATEH CHAND Vs. STATE OF U P
|
December 15, 2008 |
|
ASHOK KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
October 17, 2008 |
|
ASHOK KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
April 8, 2008 |
|
ASHOK KUMAR TIWARI Vs. STATE OF U P
|
January 7, 2008 |
|
ASHOK KUMAR TIWARI Vs. STATE OF U P
|
July 30, 2008 |
|
ASHOK KUMAR TRIPATHI Vs. STATE OF U P
|
January 18, 2008 |
|
Ashok Kumar Varshney Vs. State of U.P. and others
|
August 29, 2008 |
|
ASHOK KUMAR YADAV Vs. UNION OF INDIA
|
April 3, 2008 |
|
Ashok Madheshiya Vs. State of U.P.and Others
|
September 16, 2008 |
|
ASHOK PANDEY Vs. UNION OF INDIA
|
February 15, 2008 |
|
ASHOK SHARMA Vs. ADDITIONAL SESSIONS JUDGE COURT NO 9 LUCKNOW
|
September 3, 2008 |
|
ASHOK SINGH Vs. STATE OF U P
|
May 13, 2008 |
|
ASHRAF ALI Vs. STATE OF U.P.
|
May 5, 2008 |
|
Ashu Tripathi Vs. State of U.P.and Others
|
October 24, 2008 |
|
ASHUTOSH DWIVEDI Vs. UNION OF INDIA
|
December 4, 2008 |
|
Ashutosh Shrotriya and others Vs. Vice-Chancellor, Dr.B.R.Ambedkar University and others, etc.
|
September 15, 2008 |
|
ASHUTOSH SRIVASTAVA Vs. STATE OF U P
|
March 14, 2008 |
|
Ashwani Kumar Srivastava and 4 others Vs. Collector, Meerut and others
|
September 8, 2008 |
|
ASIAN PAINTS LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
January 31, 2008 |
|
ASIF Vs. STATE OF U P
|
April 22, 2008 |
|
ASIF Vs. STATE OF U P
|
November 24, 2008 |
|
ASKARI AHMAD Vs. STATE OF U P
|
May 15, 2008 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIKRAM TRACTORS
|
April 3, 2008 |
|
ATAM PRAKASH Vs. STATE OF U P
|
September 8, 2008 |
|
Atar Singh Vs. State of U.P.and others
|
July 7, 2008 |
|
ATMA NAND Vs. STATE OF U P
|
May 2, 2008 |
|
Attar Singh (Dead) Through LRs. Vs. Rakesh Singh and another
|
June 10, 2008 |
|
Attar Singh and others Vs. Peetam Singh and others
|
April 22, 2008 |
|
ATUL GOEL Vs. PRAMOD KUMAR GUPTA
|
July 29, 2008 |
|
ATUL KRISHNA Vs. STATE OF U P
|
September 18, 2008 |
|
ATUL KUMAR @ KULDEEP Vs. STATE OF U P AND ANR
|
September 25, 2008 |
|
ATUL SINGH ALIAS MURGI SINGH ALIAS BABALU SINGH Vs. DISTRICT MAGISTRATE AND ORS
|
April 7, 2008 |
|
Auram Jewellery Export (P) Ltd., Gautam Budh Nagar Vs. Union of India and Others
|
December 18, 2008 |
|
AVADH ENTERPRISES THRU PROP MOHD ASLAM S/O LATE MOHD Vs. STATE OF U P
|
December 17, 2008 |
|
AVADH MILL STORES Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
April 23, 2008 |
|
Avaneesh Kumar and others Vs. Ravi Datt and another
|
November 7, 2008 |
|
Avanish Kumar Dixit Vs. Union of India and Others
|
September 17, 2008 |
|
AVINASH CHANDRA Vs. VIITH ADDL DISTRICT JUDGE/APPELLATE AUTHORITY OF GHAZIABAD
|
January 8, 2008 |
|
AVINASH MOHAN Vs. STATE OF U P
|
April 4, 2008 |
|
AWADH NARAIN NISHAD Vs. STATE OF U P
|
April 25, 2008 |
|
AWADH NARAIN YADAV Vs. COUNSEL FOR THE APPLICANT : M P JOSHI SUDHIR MEHROTRA AND A G A
|
November 15, 2008 |
|
AWADHESH KUMAR Vs. STATE OF U P
|
August 7, 2008 |
|
AWADHESH KUMAR Vs. STATE OF U P
|
January 9, 2008 |
|
AWADHESH KUMAR SINGH Vs. RAKESH MOHAN SRIVASTAVA
|
May 15, 2008 |
|
AWADHESH SINGH Vs. STATE OF U P
|
April 9, 2008 |
|
AWDHESH KUMAR SHUKLA Vs. STATE OF U P
|
December 15, 2008 |
|
AYODHYA PRASAD Vs. PHULESARA
|
April 17, 2008 |
|
AYODHYA SINGH Vs. STATE OF U P
|
August 6, 2008 |
|
AZAD ALIAS AZAD KHAN Vs. STATE OF U P
|
August 26, 2008 |
|
AZAD KUMAR SINGH Vs. DISTRICT DEVELOPMENT OFFICER, PILIBHIT AND OTHERS
|
December 10, 2008 |
|
AZIMUDDIN ALIAS KUNTA Vs. STATE OF U P
|
February 12, 2008 |
|
AZIZ MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD AND
|
March 7, 2008 |
|
AZIZA KHATOON Vs. STATE OF U P
|
September 12, 2008 |
|
AZMUDDIN Vs. MALIKA BANO (SMT.)
|
August 25, 2008 |
|
B C MALVIYA Vs. STATE OF U P
|
January 24, 2008 |
|
B D SHARMA Vs. ZARINA
|
February 20, 2008 |
|
B K KUSHWAHA Vs. UNION OF INDIA
|
August 21, 2008 |
|
B S TYAGI Vs. ADDL DISTRICT JUDGE U M C DEHRADUN
|
May 7, 2008 |
|
B T C INDUSTRIES PVT LTD Vs. UTTARANCHAL POWER CORPORATION LTD
|
August 29, 2008 |
|
BABAU RAM Vs. ADDL DISTRICT MAGISTRATE L R JAUNPUR AND
|
January 7, 2008 |
|
BABBAN ALIAS DR B K BANERJEE Vs. RADHIKA DEVI
|
August 7, 2008 |
|
BABBAN KUNWAR Vs. SPECIAL JUDGE SC/ST ACT KANPUR NAGAR
|
February 28, 2008 |
|
BABU Vs. STATE OF U P
|
April 24, 2008 |
|
BABU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR AND A
|
February 27, 2008 |
|
BABU SINGH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/DISTRICT JUDGE JHANSI
|
September 10, 2008 |
|
BABY TARANNUM Vs. SECRETARY BASIC SHIKSHA PARISHAD U P ALLAHABAD
|
December 8, 2008 |
|
BACHCHA LAL YADAV SON OF HARI NARAIN YADAV Vs. THE STATE OF U.P. THROUGH THE SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT,
|
November 24, 2008 |
|
BACHCHARAJ Vs. STATE OF U P
|
February 25, 2008 |
|
BACHI LAL Vs. ADDL CHIEF JUDICIAL MAGISTRATE-II/ UPPER CIVIL JUDGE SD PRESCRIBED AUTHORITY
|
April 3, 2008 |
|
BACHNA DEVI Vs. SPECIAL JUDGE S C /S T ACT / ADDITIONAL DISTRICT JUDGE LUCKNOW
|
December 2, 2008 |
|
BADARUDDIN Vs. STATE OF U P
|
July 22, 2008 |
|
BADRI Vs. BOARD OF REVENUE U P AT ALLAHABAD AND
|
February 8, 2008 |
|
BADRI BISHAL TRIPATHI Vs. STATE OF U P
|
February 19, 2008 |
|
BADRI NARAIN MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
|
May 23, 2008 |
|
Badri Prasad and others Vs. Judge, Small Causes Court, Kanpur Nagar and others
|
September 19, 2008 |
|
BADRI SINGH Vs. STATE OF U P
|
July 23, 2008 |
|
BAHADUR SINGH Vs. STATE
|
June 10, 2008 |
|
BAHRAICH DEEN Vs. BOARD OF REVENUE U P LUCKNOW
|
July 7, 2008 |
|
BAIJ NATH Vs. STATE OF U P
|
December 2, 2008 |
|
BAIJ NATH RAM Vs. SONMATI
|
March 17, 2008 |
|
BAIJANTI DEVI INTER COLLEGE GARHI BHADAURIYA AGRA Vs. STATE OF U P
|
March 14, 2008 |
|
Baijanti Devi Inter College,Agraand Others Vs. State of U.P. and Others
|
March 14, 2008 |
|
BAJAJ HINDUSTAN LTD Vs. UNION OF INDIA
|
April 21, 2008 |
|
BAJAJ HINDUSTAN LTD. Vs. STATE OF U.P. AND OTHERS
|
December 18, 2008 |
|
BAJAJ HINDUSTHAN LTD Vs. STATE OF U P
|
December 19, 2008 |
|
BAJRANG BAHADUR SINGH Vs. STATE OF U P
|
October 21, 2008 |
|
BAL GOVIND SHRI Vs. BHOLA RAM
|
August 21, 2008 |
|
Bal Kishan Bansal Vs. State of U.P.And Others
|
November 20, 2008 |
|
BAL KRISHNA LOHIA Vs. RADHA DEVI
|
May 22, 2008 |
|
BAL KRISHNA VARSHNEY Vs. DEPUTY DIRECTOR OF EDUCATION MADHYAMIK AGRA REGION AGRA
|
January 3, 2008 |
|
BALA DEVI GRAM PRADHAN Vs. STATE OF U P
|
November 26, 2008 |
|
BALAJI RICE INDUSTRIES BANGARMAU UNNAO Vs. STATE OF U P
|
May 1, 2008 |
|
BALBIR SINGH Vs. STATE OF U P
|
November 28, 2008 |
|
BALBIR SINGH Vs. STATE OF U P
|
September 12, 2008 |
|
BALDEO ALIAS BALDEVA Vs. STATE OF U P
|
July 7, 2008 |
|
BALDEV ALIAS BALLA Vs. STATE OF UTTARAKHAND
|
June 18, 2008 |
|
BALDEV SINGH Vs. STATE OF UTTARAKHAND
|
September 9, 2008 |
|
BALESHWAR Vs. STATE OF U P
|
August 8, 2008 |
|
BALKISHAN Vs. PRESCRIBED AUTHORITY
|
August 13, 2008 |
|
Balraj Vs. Rent Control And Eviction Officer, Meerut and others
|
August 14, 2008 |
|
BALVEER Vs. STATE OF U P
|
August 26, 2008 |
|
BALVINDAR KAUR Vs. MUKUL KUMAR SRIVASTAVA
|
November 21, 2008 |
|
BANARAS HINDU UNIVERSITY Vs. ATIHARSH MOHAN
|
February 6, 2008 |
|
BANARSI PRASAD Vs. COMMISSIONER OF INCOME TAX
|
February 29, 2008 |
|
BANARSI RAM Vs. STATE OF U P
|
April 24, 2008 |
|
BANGALI PRASAD VERMA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE COURT NO 9 DEORIA
|
December 15, 2008 |
|
BANK OF BARODA Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
|
April 29, 2008 |
|
BANKEY LAL SHARMA Vs. STATE OF U P
|
March 31, 2008 |
|
BANNO Vs. RASHEED
|
October 13, 2008 |
|
BANO Vs. STATE OF U P
|
September 30, 2008 |
|
BANS GOPAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 LAKHIMPUR KHERI
|
May 13, 2008 |
|
BANSH NARAIN SINGH Vs. STATE OF U P
|
March 10, 2008 |
|
BANSH NARAYAN VISHWAKARMA Vs. STATE OF U P
|
May 22, 2008 |
|
Bansh Narayan Vishwakarma Vs. State of U.P. and others
|
March 22, 2008 |
|
Bar Association, Aliganj, Etah Through Its President Vs. Bar Council of U.P.Through Its Secretary and another
|
October 1, 2008 |
|
BARFI DEVI Vs. HARISH AGARWAL
|
December 8, 2008 |
|
BASANT COLLECTIVE AGRICULTURAL FARMING COOPERATIVE SOCIETY LTD Vs. STATE OF UTTAR PRADESH
|
August 18, 2008 |
|
BASANT LAL SINGH Vs. STATE OF U P
|
February 14, 2008 |
|
BASANTA Vs. STATE
|
August 6, 2008 |
|
BASTI SUGAR MILLS COMPANY LTD. AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 18, 2008 |
|
Basti Sugar Mills Company Ltd.and another Vs. State of U.P.and others
|
March 31, 2008 |
|
Basudeo Shukla Vs. Security Officer and Others
|
October 24, 2008 |
|
BASUDEV GARG Vs. STATE OF UTTARAKHAND
|
August 28, 2008 |
|
BAUNA Vs. STATE O
|
February 25, 2008 |
|
BECHAN PRASAD Vs. STATE OF U P
|
December 4, 2008 |
|
BEG RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
May 23, 2008 |
|
BELMAKS AUTOMOTIVES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
July 30, 2008 |
|
Bengali Mal and others Vs. Xllth Addl.District Judge, Agra and others
|
September 30, 2008 |
|
BENI MADHO Vs. RAJESHWARI
|
August 9, 2008 |
|
BENJAMIN JACOB Vs. UNION OF INDIA
|
February 29, 2008 |
|
BETWEEN KEHRI SINGH Vs. KM LAXMI DEVI
|
April 24, 2008 |
|
BETWEEN VIDDYADHAR TRIPATHI Vs. STATE OF U P
|
December 16, 2008 |
|
BHAGAT SINGH Vs. MAHENDRA KUMAR AND
|
March 17, 2008 |
|
BHAGAT SINGH Vs. STATE OF U P
|
March 25, 2008 |
|
BHAGGU SINGH Vs. R L TRIPATHI
|
December 3, 2008 |
|
BHAGIRATH Vs. A D J MAHOBA
|
October 20, 2008 |
|
BHAGIRATH ARYA Vs. STATE OF U P
|
March 29, 2008 |
|
BHAGIRATHI MAURYA Vs. STATE OF U P
|
December 15, 2008 |
|
BHAGVATI PRASAD Vs. STATE OF U P
|
August 22, 2008 |
|
BHAGWAN DAS Vs. STATE OF U P
|
July 22, 2008 |
|
BHAGWAN DAS GUPTA Vs. MADHU VERMA
|
March 27, 2008 |
|
BHAGWAN SHANKAR BAJPAYEE Vs. DISTRICT JUDGE KANPUR NAGAR
|
December 19, 2008 |
|
BHAGWAN SINGH Vs. STATE OF U P
|
March 28, 2008 |
|
BHAGWANTI RUBBER AND ALLIED PRODUCTS (P.) LTD. Vs. RUPANI FOOTCARE (P.) LTD.
|
September 18, 2008 |
|
BHAGWAT Vs. ADDL DISTRICT JUDGE BULANDSHAHR
|
May 12, 2008 |
|
Bhagwat (Dead) and others Vs. VIIth Addl.District Judge, Bulandshahr and others
|
May 12, 2008 |
|
BHAGWAT SWAROOP Vs. STATE OF U P
|
August 12, 2008 |
|
BHAGWATI PRASAD Vs. STATE OF U P
|
September 23, 2008 |
|
BHAGWATI PRASAD Vs. STATE OF U P
|
January 31, 2008 |
|
BHAGWATI PRASAD Vs. STATE
|
June 16, 2008 |
|
BHAIRAVENDRA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI
|
September 5, 2008 |
|
BHAJAN KAUR Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
|
September 9, 2008 |
|
BHAKTI VIJAY SHUKLA Vs. CHAIRMAN FRAGRANCE AND FLAVOUR DEVELOPMENT CENTRE
|
May 22, 2008 |
|
BHAN PRATAP SINGH ETC ETC Vs. STATE OF U P
|
January 1, 2008 |
|
BHARAT KUMAR AGARWAL Vs. RENT CONTROL AND EVICTION OFFICER DEORIA
|
March 7, 2008 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. AMAR AUTOS
|
May 7, 2008 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. DINESH KUMAR GUPTA
|
March 5, 2008 |
|
BHARAT PUMP AND COMPRESSERS LTD Vs. MADHU RANI
|
April 1, 2008 |
|
BHARAT SINGH Vs. STATE OF U P
|
August 7, 2008 |
|
Bharat Singh Vs. State of U.P.And others
|
October 22, 2008 |
|
BHARAT TIMBER STORES/HOUSE Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
|
September 15, 2008 |
|
BHARGAVA BHUSHAN PRESS VARANASI Vs. INDUSTRIAL TRIBUNAL 1 ALLAHABAD
|
July 11, 2008 |
|
BHAROSA Vs. SPECIAL JUDGE PREVENTION OF CORRUPTION GORAKHPUR
|
August 18, 2008 |
|
Bhartendu Mishra Vs. State of U.P.and others
|
October 14, 2008 |
|
BHARTI CHAUHAN Vs. STATE OF U P
|
December 4, 2008 |
|
BHARTI ROY Vs. DEPUTY DIRECTOR OF EDUCATION-II KANPUR
|
January 18, 2008 |
|
BHAVANI PRASAD ALIAS OJHA Vs. IIND A D J
|
October 16, 2008 |
|
Bhawani Enterprises, New Delhi Vs. Union of India and Others
|
December 1, 2008 |
|
BHI KHULLAR Vs. ASSTT DEPUTY DIRECTOR OF CONSOLIDATION BASTI AND
|
March 18, 2008 |
|
Bhikhoo Ram Vs. IXth Additional District Judge, Kanpur Nagar and others
|
August 13, 2008 |
|
Bhikki Vs. Deputy Director of Consolidation, Bulandshahr and another
|
September 12, 2008 |
|
BHOJRAJ WADHWA Vs. ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
February 13, 2008 |
|
BHOLU Vs. STATE OF U P
|
April 22, 2008 |
|
Bhoodev Singh Vs. R.K.Singh, I.A.S., D.M.,Mathura and others
|
October 20, 2008 |
|
BHOOP SINGH Vs. STATE OF U P
|
May 9, 2008 |
|
BHOOP SINGH Vs. STATE OF U P
|
May 23, 2008 |
|
Bhrigu Narain Rai Vs. State of U.P.and Others
|
August 8, 2008 |
|
Bhrigu Raj Singh Vs. State of U.P. and others
|
October 24, 2008 |
|
BHUDEV SHARMA Vs. STATE OF U P
|
May 1, 2008 |
|
BHUPENDRA NATH TRIPATHI Vs. STATE OF U P
|
August 13, 2008 |
|
BHURA Vs. STATE OF U P
|
March 13, 2008 |
|
BHURE Vs. STATE OF U P
|
December 3, 2008 |
|
BHURI Vs. STATE OF U P
|
January 31, 2008 |
|
Bibi Begum Vs. Awadhesh Narain and others
|
October 13, 2008 |
|
BIJLI COTTON MILLS Vs. PRESIDING OFFICER, LABOUR COURT, AGRA AND OTHERS
|
October 15, 2008 |
|
BIKRADITYA SINGH @ B.D. SINGH Vs. CIVIL JUDGE
|
January 15, 2008 |
|
BIMAL KUMAR SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR G B NAGAR
|
April 29, 2008 |
|
BIMLA DEVI GUPTA Vs. UNION OF INDIA AND A
|
March 5, 2008 |
|
BINDESHWARI PRASAD PANDEY Vs. STATE OF PUBLIC SERVICES
|
March 18, 2008 |
|
BINDU SINGH Vs. STATE OF U P
|
May 21, 2008 |
|
Bipin Bihari Singh Vs. State of U.P.and Others
|
December 18, 2008 |
|
BIRENDRA KUMAR JAIN Vs. NARENDRA KUMAR JAIN
|
July 24, 2008 |
|
BIRJ RANI Vs. ANIRUDH KUMAR GUPTA ALIAS ANIRUDH SETH
|
August 21, 2008 |
|
BISHAMBER DUTT Vs. STATE
|
May 13, 2008 |
|
BISHAMBHER SAHAI Vs. GHAMANDI LAL
|
July 2, 2008 |
|
Bishambher Singh Bhadoria Vs. State of U.P.And Others
|
August 25, 2008 |
|
BISHAN Vs. STATE OF U P
|
April 24, 2008 |
|
BITTAN Vs. STATE OF U P
|
December 19, 2008 |
|
Board of Governors of Lucknow Christian College Society and another Vs. State of U.P.and others
|
December 23, 2008 |
|
BOMBAY OIL INDUSTRIES (P) LIMITED Vs. COMMISSIONER OF TRADE TAX
|
August 29, 2008 |
|
BRAHM DUTT Vs. DAYA RAM
|
April 15, 2008 |
|
BRAHM SINGH Vs. BOARD OF RENUE
|
April 29, 2008 |
|
BRAHMA DEVI Vs. STATE OF U P
|
March 29, 2008 |
|
BRAHMAJI Vs. STATE OF U P
|
September 15, 2008 |
|
Brahmaji Vs. State of U.P.and others
|
November 17, 2008 |
|
BRAJESH KUMAR Vs. ANJALI
|
October 21, 2008 |
|
BRAJESH KUMAR Vs. MEENA DEVI
|
April 28, 2008 |
|
BRANCH MANAGER, ETAWAH Vs. SUMAN
|
August 26, 2008 |
|
BRIJ BHUSHAN MISHRA Vs. SURITA SARBABDHIKARI
|
December 12, 2008 |
|
Brij Bhushan Singh Andanother Vs. State of U.P.and Others
|
December 19, 2008 |
|
Brij Bhushan Srivastava Vs. State of U.P.and others`
|
April 22, 2008 |
|
Brij Kishore Chaubey and Others Vs. Presiding Officer, Labour Court, U.P., Allahabad and Others..
|
September 17, 2008 |
|
BRIJ KISHORE TRIPATHI Vs. STATE OF U P
|
February 29, 2008 |
|
BRIJ MOHAN Vs. SPECIAL JUDGE ANTI CORRUPTION
|
August 4, 2008 |
|
BRIJENDRA Vs. STATE O
|
January 18, 2008 |
|
Brijendra Kumar Vs. Bhuwan Prakash and Others
|
November 28, 2008 |
|
BRIJENDRA MANI TEWARI Vs. STATE OF U P
|
December 16, 2008 |
|
BRIJESH KUMAR MISRA Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION U P LUCKNOW
|
May 16, 2008 |
|
BRITISH INDIA CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I U P ALLAHABAD
|
July 22, 2008 |
|
Budhi Ram Vs. State of U.P. and others
|
March 4, 2008 |
|
BUDHIMAN SINGH Vs. DISTRICT JUDGE FATEHPUR
|
May 14, 2008 |
|
BUNDELKHAND UNIVERSITY JHANSI Vs. CONSUMER DISPUTE REDRESSAL FORUM
|
September 1, 2008 |
|
BUNDU KHAN Vs. STATE O
|
January 23, 2008 |
|
C I T DELHI Vs. VISHWANATH SHARMA
|
February 21, 2008 |
|
Cain Technologies (India) Pvt Ltd, New Delhi Vs. Xerox India Ltd., Noida, Gautam Budh Nagar, U.P.
|
October 24, 2008 |
|
CANTONMENT BOARD KANPUR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL- CUM-LABOUR COURT KANPUR AND
ANOTHER
|
August 13, 2008 |
|
Castrol India and Another Vs. Kishan Ghar
|
July 29, 2008 |
|
CENTRAL BANK OF INDIA Vs. DISTRICT JUDGE GORAKHPUR
|
March 17, 2008 |
|
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 10, 2008 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. JUHIE SINGH
|
February 6, 2008 |
|
CENTRAL CO-OPERATIVE SALES AND SUPPLY STORES LTD Vs. STATE OF U P
|
December 17, 2008 |
|
CENTURY PULP AND PAPER MILLS Vs. LABOUR COURT HALDWANI
|
May 19, 2008 |
|
Chairman, Punjab National Bank & others Vs. Shiv Shanker Awasthi
|
September 1, 2008 |
|
CHAIRMAN/MANAGING DIRECTOR UP POWER CORPORATION LTD Vs. JITENDRA PRATAP SINGH AND A
|
January 3, 2008 |
|
CHAMELI DEVI Vs. CHARANJIT SINGH BAKSHI
|
December 15, 2008 |
|
CHAMPA DEVI Vs. A D J COURT NO 15 KANPUR NAGAR
|
December 15, 2008 |
|
CHAND AUSHDHALAYA Vs. ADDL DISTRICT JUDGE KANPUR NAGAR
|
April 16, 2008 |
|
CHANDAN BRICK FIELD Vs. COMMISSIONER OF TRADE TAX
|
January 3, 2008 |
|
CHANDAN KUMAR SINGH Vs. UNION OF INDIA
|
January 25, 2008 |
|
CHANDAN SINGH Vs. STATE OF U P
|
April 29, 2008 |
|
CHANDAN SINGH Vs. STATE OF U P
|
July 2, 2008 |
|
CHANDRA BALI Vs. DISTRICT JUDGE VARANASI
|
November 12, 2008 |
|
Chandra Bhan Awasthi and others Vs. State of U.P.and others
|
November 27, 2008 |
|
CHANDRA BHAN SINGH Vs. VIJAI SHANKER
|
January 15, 2008 |
|
CHANDRA BHUSHAN BAJPAI Vs. JOINT DIRECTOR OF EDUCATION KANPUR MANDAL
|
August 21, 2008 |
|
CHANDRA DICKSHIT Vs. SMART BUILDERS
|
January 25, 2008 |
|
CHANDRA KANT DUBEY Vs. STATE OF U P
|
December 10, 2008 |
|
Chandra Nath Kala, etc Vs. Trijugi Narain and others, etc.
|
September 12, 2008 |
|
CHANDRA PAL Vs. STATE OF U P
|
October 16, 2008 |
|
Chandra Pal (Dead) Through LRs. Vs. Prescribed Authority, Etah and another
|
October 20, 2008 |
|
CHANDRA PAL ALIAS CHACHCHU Vs. STATE OF U P
|
June 23, 2008 |
|
CHANDRA PAL AND ORS Vs. STATE OF U P AND ANR
|
December 16, 2008 |
|
CHANDRA PAL SINGH Vs. STATE OF U P
|
January 21, 2008 |
|
CHANDRA PAL SINGH Vs. STATE OF U. P. & ORS.
|
August 21, 2008 |
|
CHANDRA PRABHA Vs. STATE OF U P
|
July 10, 2008 |
|
CHANDRA PRAKASH Vs. COMMISSIONER, TRADE TAX
|
August 25, 2008 |
|
CHANDRA SHEKHAR Vs. STATE OF U P
|
May 2, 2008 |
|
CHANDRA SINGH NEGI Vs. GENERAL MANAGER UTTARANCHAL POWER CORPORATION LTD
|
December 15, 2008 |
|
CHANDRAHAS Vs. STATE OF U P
|
August 6, 2008 |
|
CHANDRAJEET YADAV ALIAS NETA Vs. STATE O
|
March 13, 2008 |
|
CHANDRAPAL Vs. STATE OF U P
|
April 3, 2008 |
|
Chandtara Sugar Factory, Bijnor Vs. Assistant Sugar Commissioner, Bijnor And Another
|
August 6, 2008 |
|
CHARAN SINGH Vs. STATE OF U P
|
February 22, 2008 |
|
CHARAN SINGH Vs. STATE OF U P
|
February 13, 2008 |
|
CHAUBISI PLASTIC PVT LTD. Vs. DEPUTY LABOUR COMMISSIONER, LUCKNOW
|
July 9, 2008 |
|
CHAUTHI RAM Vs. BALLI
|
November 25, 2008 |
|
CHET RAM GANGWAR Vs. STATE OF U P
|
January 2, 2008 |
|
CHHABI LAL Vs. STATE OF U P
|
October 17, 2008 |
|
CHHAGAN LAL GUPTA Vs. STATE OF U P
|
April 10, 2008 |
|
Chhatrapati Sahuji Maharaj University, Kanpur Nagar Vs. Archana Pal and Others
|
September 9, 2008 |
|
Chhedi Ram Maurya Vs. Uttar Pradesh Basic Education Board, Allahabad and others
|
May 8, 2008 |
|
CHHIDDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
|
July 10, 2008 |
|
Chhotan Singh Vs. U.P. Secondary Education Service Selection Board, Allahabad and others
|
November 12, 2008 |
|
CHHOTE LAL SINGH Vs. AWADESH SINGH
|
August 21, 2008 |
|
Chhunnu @ Chhunna @ Shyam Prakash Vs. State of U.P.
|
August 6, 2008 |
|
CHHUNNU ALIAS CHHIDDA Vs. STATE OF U P
|
March 10, 2008 |
|
CHIDANAND BHARDWAJ Vs. STATE OF U P
|
December 5, 2008 |
|
CHIEF ENGINEER IRRIGATION DIVISION U P LUCKNOW Vs. RAM
|
January 15, 2008 |
|
CHIEF MANAGING DIRECTOR B S NA L Vs. MASAN ALI
|
December 4, 2008 |
|
CHINTA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
May 23, 2008 |
|
CHINTA YADAV Vs. STATE OF U P
|
April 1, 2008 |
|
CHINTAYADAV Vs. STATE OF U P
|
December 11, 2008 |
|
CHOTE LAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 8, 2008 |
|
Chowdhary Mohd.Fazle Rab etc. Vs. Salma Bano and Another, etc.
|
November 15, 2008 |
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CHUNNU ALIAS RANVIJAY SINGH Vs. STATE O
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February 20, 2008 |
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CHUNVAD PANDEY Vs. STATE OF U P
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August 7, 2008 |
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CIT Vs. SOHAN LAL SEWA RAM JAGGI
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February 5, 2008 |
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COLLECTOR Vs. SRI KASTOOR CHAND JAIN AND ORS
|
June 30, 2008 |
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COLLECTOR SAHARANPUR Vs. MOHD ASHIK KHAN
|
March 13, 2008 |
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College, Gorakhpur Vs. Ravindra singh and Others
|
August 18, 2008 |
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COMMISSIONER Vs. KOHINOOR GLASS HOUSE
|
August 20, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STATE BANK OF INDIA
|
September 11, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB NATIONAL BANK
|
September 11, 2008 |
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COMMISSIONER OF CUSTOMS Vs. SHAMBHU NATH AND ANR
|
December 1, 2008 |
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Commissioner Of Customs And Central Excise, Meerut-I Vs. Kisan Sahkari Chini Mills Nanauta P.Ltd., Saharanpur
|
November 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KANPUR COLONISERS (P) LTD
|
May 23, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE GUPTA
|
April 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. U.P. ASBESTOS LTD
|
March 27, 2008 |
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COMMISSIONER OF INCOME TAX Vs. LAXI PD.
|
February 25, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PIONEER LTD.
|
February 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JHUNJHUNWALA VANASPATI LTD.
|
April 24, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CHAMBA MAL HARJEET SINGH
|
March 14, 2008 |
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COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH
|
February 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PODDAR INDUSTRIAL CORPORATION
|
March 10, 2008 |
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COMMISSIONER OF INCOME TAX Vs. HIRA LAL MITTAL H.U.F.
|
February 19, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHYAMA SHYAM DHAM SAMITI KRIPALU KUNJ
|
August 13, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA JAISWAL
|
May 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN KESHAV RAM (P) LTD.
|
April 28, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JAYPEE CHEMICALS LTD.
|
April 1, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ARJUN PRASAD AJIT KUMAR
|
January 3, 2008 |
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COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P RAJKIYA NIRMAN NIGAM LTD
|
April 3, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. PRAMOD KUMAR SHUKLA
|
July 15, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. RATAN LAL AGRAWAL
|
August 7, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. B.K. AGARWAL
|
March 27, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. SHYAM LAL AGRAWAL
|
July 30, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. OBEETEE (P.) LTD
|
July 16, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. GUPTA MILLS STORES
|
May 23, 2008 |
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COMMISSIONER OF TRADE TAX Vs. JHUNJHUNWALA REFINERIES
|
July 16, 2008 |
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COMMISSIONER OF TRADE TAX Vs. SUPERSONIC INDUSTRIES
|
July 7, 2008 |
|
COMMISSIONER OF TRADE TAX Vs. CO-OPERATIVE COMPANY LTD.
|
April 22, 2008 |
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COMMISSIONER OF TRADE TAX Vs. CHIRANGI INTERNATIONAL
|
July 11, 2008 |
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COMMISSIONER OF TRADE TAX U P LUCKNOW Vs. S/S TRANSRAPSI ENTBHATTAKALYAN SAMITI SIDDHARTH NAGAR
|
December 11, 2008 |
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COMMISSIONER OF TRADE TAX U P LUCKNOW Vs. KUBERJI TRADERS JALAUN
|
September 9, 2008 |
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COMMISSIONER OF WEALTH TAX Vs. RAWALPINDI FLOUR MILLS (P) LTD.
|
January 28, 2008 |
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COMMISSIONER OF WEALTH TAX LUCKNOW Vs. GOMTI DEVI BANARASI DASS CHARITABLE TRUST LUCKNOW
|
February 4, 2008 |
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COMMISSIONER TRADE TAX U P LUCKNOW Vs. DHARMEX PVT LTD
|
December 8, 2008 |
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COMMISSIONER, COMMERCIAL TAX Vs. PURWAR SALES CORPORATION
|
July 9, 2008 |
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COMMISSIONER, TRADE TAX Vs. OM TRADING COMPANY
|
August 20, 2008 |
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COMMISSIONER, TRADE TAX Vs. KANSAL IRON STORE
|
July 30, 2008 |
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COMMISSIONER, TRADE TAX Vs. LAKHICHAND RAJ KUMAR AND SONS
|
August 18, 2008 |
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COMMISSIONER, TRADE TAX Vs. SHAKTI CEMENT AGENCY
|
January 2, 2008 |
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COMMISSIONER, TRADE TAX Vs. MENTHA AND ALLIED PRODUCT LTD.
|
January 10, 2008 |
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COMMISSIONER, TRADE TAX Vs. MATHURA PRASAD
|
January 9, 2008 |
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COMMISSIONER, TRADE TAX Vs. HARBANS LAL MEHROTRA
|
July 22, 2008 |
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COMMISSIONER, TRADE TAX Vs. GRAMIN AUYODIC SANSTHAN
|
January 10, 2008 |
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COMMISSIONER, TRADE TAX Vs. SHANKAR ENTERPRISES
|
February 6, 2008 |
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COMMISSIONER, TRADE TAX Vs. ENT NIRMATA KALYAN SAMITI
|
August 14, 2008 |
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COMMISSIONER, TRADE TAX Vs. GULSHAN SUGARS AND CHEMICALS LTD.
|
August 14, 2008 |
|
COMMISSIONER, TRADE TAX Vs. LAXMAN DAS KRISHNA MURARI
|
July 8, 2008 |
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COMMISSIONER, TRADE TAX Vs. SANJEEV BRICKS WORKS
|
July 31, 2008 |
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COMMISSIONER, TRADE TAX Vs. PRAKASH DAL MILL
|
August 19, 2008 |
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COMMISSIONER, TRADE TAX Vs. SAGAR MAL RAM SWAROOP
|
July 4, 2008 |
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COMMISSIONER, TRADE TAX Vs. INDIA TRADERS
|
August 11, 2008 |
|
COMMISSIONER, TRADE TAX Vs. SHARDA TRADING COMPANY
|
July 10, 2008 |
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COMMISSIONER, TRADE TAX Vs. MERCURY LIGHTING FIXTURES
|
August 1, 2008 |
|
COMMISSIONER, TRADE TAX Vs. SONDH SONS
|
August 18, 2008 |
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COMMISSIONER, TRADE TAX Vs. GULSHAN SUGAR AND CHEMICALS LTD.
|
August 20, 2008 |
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COMMITTEE OE MANAGEMENT VIJENDRA ADARSH BAL INTER COLLEGE CHAMARI HAPUR GHAZIABAD Vs. STATE OF U P
|
January 8, 2008 |
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COMMITTEE OF MANAGEMENT Vs. RAVINDRA SINGH
|
August 18, 2008 |
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Committee of Management Vs. State of U.P. and others
|
November 7, 2008 |
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COMMITTEE OF MANAGEMENT ARYA KANYA INTER COLLEGE BULANDSHAHR Vs. STATE OF U P
|
October 22, 2008 |
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COMMITTEE OF MANAGEMENT AYODHYA PRASAD INTER COLLEGE SAMSABAD AGRA Vs. STATE OF U P
|
January 5, 2008 |
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COMMITTEE OF MANAGEMENT AZAD HIND INTER COLLEGE KARHAL MAINPURI Vs. STATE OF U P
|
April 21, 2008 |
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COMMITTEE OF MANAGEMENT AZAD MEMORIAL POORVA MADHYA-MIK VIDYALAYA KOLOURA Vs. STATE OF U P
|
April 30, 2008 |
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COMMITTEE OF MANAGEMENT AZAD UCHCHATTAR MADHYAMIK VIDYALAYA RUNUWA POKHARBHINDA MAHARAJGANJ Vs. STATE OF U P
|
April 4, 2008 |
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COMMITTEE OF MANAGEMENT B R INTER COLLEGE HARRAIYA BASTI Vs. STATE OF U P
|
July 14, 2008 |
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COMMITTEE OF MANAGEMENT BHARTIYA INTER COLLEGE NI-TANANDPUR KANNAUJ Vs. STATE OF U P
|
May 21, 2008 |
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COMMITTEE OF MANAGEMENT D A V DEGREE COLLEGE KUNDAUL AGRA/ Vs. STATE OF U P
|
April 25, 2008 |
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COMMITTEE OF MANAGEMENT ISMAIL GIRLS NATIONAL INTER COLLESGE Vs. STATE OF U P
|
September 5, 2008 |
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COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE BHOPA MUZAFFARNAGAR Vs. STATE OF U P
|
April 28, 2008 |
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COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MOBARAKPUR GANGAULI GHAZIPUR Vs. DIRECTOR OF EDUCATION U P LUCKNOW
|
March 18, 2008 |
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COMMITTEE OF MANAGEMENT L W S GIRLS INTER COLLEGE BHATKOT PITHORAGARH Vs. DISTRICT EDUCATION OFFICER PITHORAGARH AND
|
August 14, 2008 |
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COMMITTEE OF MANAGEMENT MAHADEV PRASAD VISWANATH PRASAD BALIKA INTER COLLEGE Vs. STATE OF U P
|
August 20, 2008 |
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COMMITTEE OF MANAGEMENT MAHAVIR INTER COLLEGE BICHHIYA BANKAT BHADOHI Vs. STATE OF U P
|
April 3, 2008 |
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COMMITTEE OF MANAGEMENT MORADABAD SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
|
February 25, 2008 |
|
COMMITTEE OF MANAGEMENT OF JUNIOR HIGH SCHOOL ROPAN CHAPRA DEORIA Vs. STATE OF U P
|
January 22, 2008 |
|
Committee of Management of National Integrated Medical Association through its Secretary/Man Acer and others Vs. State of U.P.and others
|
November 6, 2008 |
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COMMITTEE OF MANAGEMENT OF NATIONAL INTEGRATED MEDICAL ASSOCIATION THROUGH ITS SECRETARY/MANAGER AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 6, 2008 |
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COMMITTEE OF MANAGEMENT OF SRI RAM SHIKSHA SAMITI Vs. RAMA SHANKAR SINGH
|
August 28, 2008 |
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COMMITTEE OF MANAGEMENT R P POST GRADUATE COLLEGE DIST FARRUKHABAD Vs. STATE OF U P
|
August 26, 2008 |
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COMMITTEE OF MANAGEMENT RAJA BALWANT SINGH COLLEGE AGRA Vs. STATE OF U P
|
September 3, 2008 |
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COMMITTEE OF MANAGEMENT SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF UTTARAKHAND
|
July 30, 2008 |
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COMMITTEE OF MANAGEMENT SAMAJWADI INTER COLLEGE GABHIRAN JAUNPUR Vs. STATE OF U P
|
April 8, 2008 |
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COMMITTEE OF MANAGEMENT SHANTI NIKETAN INTER COLLEGE Vs. STATE OF U P
|
April 24, 2008 |
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COMMITTEE OF MANAGEMENT SHIBLI NATIONAL POST GRADUATE COLLEGE AZAMGARH Vs. STATE OF U P
|
January 10, 2008 |
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COMMITTEE OF MANAGEMENT SHIKSHA PRASAR SAMITI SAGWAR UNNAO Vs. STATE OF U P
|
March 17, 2008 |
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COMMITTEE OF MANAGEMENT SHRI SWAMI GOKULANAND PURVA-MADHYAMIK VIDHYALAYA SHIVRHIA BEL WAR JAUNPUR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
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February 18, 2008 |
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Committee of Management Shri Swami Krishna Nand Inter College, Belwar, Jaunpur Through Its Manager and another Vs. State of U.P.and others
|
September 12, 2008 |
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COMMITTEE OF MANAGEMENT SRI GANGA DEEN GAURI SHANKER INTER COLLEGE KANPUR CANTT Vs. STATE OF U P
|
April 10, 2008 |
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COMMITTEE OF MANAGEMENT SRI HUB LAL INTER COLLEGE THROUGH ITS MANAGER, Vs. STATE OF U.P. THROUGH ITS SECRETARY SECONDARY EDUCATION, GOVERNMENT OF U.P. AND ORS.
|
September 10, 2008 |
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COMMITTEE OF MANAGEMENT SRI KRISHNA INTER COLLEGE SANAUTA BULANDSHAHAR Vs. STATE OF U P
|
April 2, 2008 |
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COMMITTEE OF MANAGEMENT SRI RAMESHWAR PRASAD GIRLS HIGHER SECONDARY SCHOOL RASRA BALLIA Vs. STATE OF U P
|
May 29, 2008 |
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COMMITTEE OF MANAGEMENT SWAMI PARMANAND DANDI JAN KALYAN SAMITI RAMPUR Vs. STATE OF U P
|
December 15, 2008 |
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COMMITTEE OF MANAGEMENT TRIVENI SAHAI INTER COLLEGE ASAFPUR BADAUN Vs. STATE OF U P
|
January 16, 2008 |
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COMMITTEE OF MANAGEMENT WAQF NO 3069 Vs. SHAH FASIHUL HUSAIN MUJEEBI
|
December 12, 2008 |
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COMMITTEE OF MANAGEMENT YOGYA JUNIOR HIGH SCHOOL MUHIUDD1NPUR ETAH Vs. STATE OF U P
|
January 8, 2008 |
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COMMITTEE OF MANAGEMENT YUVAK LAGHU MADHYAMIK VIDYALAYA MAJHWALIA NO 1 DISTRICT DEORIA Vs. STATE OF U P
|
April 7, 2008 |
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Committee of Management, Bhawani Shanker Inter College Sadar Sarail, Noida Vs. State of U.P.and others
|
March 3, 2008 |
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Committee of Management, Chaudhary Jawahar Singh Inter College, Sutiyani, Etawah Vs. State of U.P. and others
|
November 12, 2008 |
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COMMITTEE OF MANAGEMENT, DURGA NARAIN COLLEGE AND Vs. STATE OF U P AND ORS
|
January 23, 2008 |
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Committee of Management, Lavkush Vidyalaya, Himmatganj, Allahabad and another Vs. State of U.P. and others
|
March 31, 2008 |
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Committee of Management, N.R.E.C. College, Bulandshahar and another Vs. State of U.P.and others
|
October 24, 2008 |
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Committee of Management, Post Graduate College, Ghazipur and Others Vs. Union of India and Others
|
April 11, 2008 |
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Committee of Management, Radha Krishna Gupta Adarsh Vidyalyay Inter College Dildar Nagar, Ghazipur Vs. State of U.P. and others
|
November 5, 2008 |
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Committee of Management, Shankerashram Mahavidyapeeth Inter College, Sikhar, Mirzapur and others Vs. State of U.P.and others
|
March 31, 2008 |
|
Committee of Management, Shyameshwar Shikshaparishad, Gorakhpur and Another Vs. State of U.P.and others
|
March 3, 2008 |
|
Committee Of Management, Tiwari Jwala Prasad Arya Kanya Inter College, Etawa Through its Manager and another Vs. State of U.P.and others
|
November 5, 2008 |
|
Committee of Management, Uchchattar, Madhyamikvidyalaya, Etah And Anothers Vs. State of U.P.and Others
|
September 15, 2008 |
|
Cons.No.681 C.P.Bhayankar Singh Vs. State of U.P.And Another
|
November 24, 2008 |
|
COX INDIA LIMITED Vs. STATE OF U P
|
March 14, 2008 |
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D P KESARI Vs. XIITH A D J ALLAHABAD
|
October 23, 2008 |
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D.P. TRIPATHI Vs. SURESH KUMAR AND ANOTHER
|
April 21, 2008 |
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DAL BAHADUR Vs. STATE
|
June 11, 2008 |
|
Daljeet Singh Vs. District Inspector of Schools, Mainpuri And Others
|
December 19, 2008 |
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Daman Singh Vs. Secretary/General Manager, District Co-Operative Bank Ltd., Kanpur and others
|
September 24, 2008 |
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DAMODAR YADAV Vs. UNION OF INDIA
|
May 23, 2008 |
|
Danvir Singh Vs. Union of India and others
|
November 7, 2008 |
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DARSHANI DEVI Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 27, 2008 |
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DAU DAYAL SHARMA Vs. RAVI KUMAR
|
April 15, 2008 |
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DAURALA FOODS AND BEVERAGES PVT LTD Vs. STATE OF U P
|
December 4, 2008 |
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DAYA RAM Vs. STATE OF U P
|
May 22, 2008 |
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DAYA SANKHER YADAV Vs. STATE OF UTTAR PRADESH
|
January 28, 2008 |
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Daya Shanker Pande Vs. State of U.P.and others
|
December 1, 2008 |
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DAYAL CHAND JAIN ACTING PRESIDENT LIFE MEMBER PRAYAG SANGEET SAMITI ALLAHABAD Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS ALLAHABAD
|
April 15, 2008 |
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DAYAL DAS Vs. COLLECTOR MIRZAPUR
|
April 10, 2008 |
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DAYAL RAM Vs. STATE OF UTTARAKHAND
|
May 1, 2008 |
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DAYAL SINGH Vs. STATE
|
March 17, 2008 |
|
DAYAL SINGH Vs. STATE
|
February 18, 2008 |
|
DAYAL SINGH Vs. STATE
|
March 7, 2008 |
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DAYANAND BACHHRAWAN DEGREE COLLEGE BACHHRAWAN RAIBARELI Vs. STATE OF U P
|
December 19, 2008 |
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DAYANATH PANDEY Vs. STATE OF UP
|
February 18, 2008 |
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DAYARAM Vs. LAKSHMINA
|
February 18, 2008 |
|
DAYASHANKAR SINGH Vs. STATE OF U P
|
February 8, 2008 |
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DEEN DAYAL SHARMA Vs. DISTRICT JUDGE JHANSI
|
July 4, 2008 |
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DEENA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 29, 2008 |
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DEEP SINGH CONSTABLE NO 114 C P Vs. STATE OF U P
|
March 31, 2008 |
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DEEPAK AGARWAL Vs. STATE OF U P
|
November 21, 2008 |
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DEEPAK JOSHI ALIAS DIPPU Vs. STATE OF U P
|
July 30, 2008 |
|
Deepak Kumar Vs. State of U.P.and Others
|
May 19, 2008 |
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DEEPAK KUMAR GUPTA Vs. K S RAKHRA JUSTICE HIGH COURT ALLAHABAD
|
July 16, 2008 |
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DEEPAK KUMAR PANDEY Vs. STATE OF U P
|
March 12, 2008 |
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DEEPAK KUMAR S/O SHARAN SINGH Vs. STATE OF U P
|
May 19, 2008 |
|
DEEPAK KUMAR TRIPATHI SON OF LATE SURAJ PRAKASH TRIPATHI Vs. STATE OF U P THROUGH ITS SECRETARY, SECONDARY EDUCATION; DISTRICT INSPECTOR OF SCHOOLS AND; JOINT DIRECTOR, EDUCATION, JHANSI REGION
|
September 8, 2008 |
|
DEEPALI SHARMA Vs. STATE OF UTTARAKHAND
|
March 28, 2008 |
|
DEEPASINGH Vs. STATE OF U P
|
January 2, 2008 |
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DEEVANI NYAYALAYA KARMCHARI SANGH Vs. STATE OF U P
|
August 7, 2008 |
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DELHI KANPUR GONDIA TRANSPORT CO Vs. COMMISSIONER OF INCOME-TAX
|
August 21, 2008 |
|
DELHI PUBLIC SCHOOL YAMUNAPURAM COLONY Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 1, 2008 |
|
DEO DUTT KALANKI Vs. STATE O
|
January 16, 2008 |
|
DEO DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 18, 2008 |
|
DEO LAL Vs. STATE OF U P
|
December 19, 2008 |
|
DEO NARAYAN JAISWAL Vs. SPECIAL JUDGEE C ACT COURT NO 5 DEORIA
|
February 29, 2008 |
|
DEPUTY DIRECTOR RAJYAKRISHI UTPADAN MANDI PARISHAD AGRA Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
|
July 2, 2008 |
|
DEPUTY GENERAL MANAGER STATE BANK OF INDIA VARANASI Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT KANPUR U P
|
August 20, 2008 |
|
DESEIN (NEW DELHI) PVT. LIMITED Vs. COMMISSIONER OF TRADE TAX
|
August 18, 2008 |
|
DEV PAL ALIAS GUDDU MISTRI Vs. JALAJ SINGH
|
October 14, 2008 |
|
DEVBRAT RAI Vs. STATE OF U P
|
December 3, 2008 |
|
DEVENDRA Vs. STATE OF U P
|
January 28, 2008 |
|
Devendra Vs. State of U.P.
|
March 27, 2008 |
|
DEVENDRA DUTTA TRIPATHI Vs. DIRECTOR I E R T ALLAHABAD
|
April 16, 2008 |
|
DEVENDRA KUMAR Vs. STATE OF U P
|
April 25, 2008 |
|
DEVENDRA KUMAR AND OTHERS Vs. GEETA DEVI (SMT.) AND OTHERS
|
July 31, 2008 |
|
Devendra Kumar Jain Vs. XIIth Addl.District Judge, Aligarh and others
|
September 19, 2008 |
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DEVENDRA NATH TIWARI Vs. STATE OF U P
|
February 29, 2008 |
|
Devendra Pal Singh Vs. U.P.Co-Operative Federation Ltd.and another
|
November 10, 2008 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
August 24, 2008 |
|
DEVENDRA YADAV Vs. STATE OF U P
|
December 2, 2008 |
|
DEVENDRA YADAV Vs. STATE OF U P
|
February 12, 2008 |
|
DEVESHWARI DEVI Vs. STATE OF U P
|
April 8, 2008 |
|
DEVI ENTERPRISES SONEBHADRA Vs. STATE OF U P
|
December 19, 2008 |
|
DEVI PRASAD Vs. STATE OF UTTARAKHAND
|
May 7, 2008 |
|
DEVI PRASAD Vs. VISHWANATH PRASAD
|
February 14, 2008 |
|
DEVMANI PANDEY Vs. STATE OF U P
|
December 19, 2008 |
|
DEVRAJ Vs. STATE O
|
March 17, 2008 |
|
DEWAN SUGARS LTD Vs. CENTRAL GOVT
|
August 13, 2008 |
|
DEY'S MEDICAL (U.P.) (P) LTD. Vs. UNION OF INDIA
|
February 15, 2008 |
|
Dhan Raj Singh Vs. State of U.P.and Others
|
August 11, 2008 |
|
Dhani Ram Vs. Omwati and another
|
November 15, 2008 |
|
Dhani Ram Vs. Deputy Director of Consolidation, Jhansi and others
|
April 2, 2008 |
|
Dhanpal Singh Vs. State of U.P. and others
|
November 25, 2008 |
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DHARA SINGH GIRLS HIGH SCHOOL GHAZIABAD Vs. STATE OF UTTAR PRADESH
|
January 24, 2008 |
|
Dharam Pal and others Vs. State of U.P.
|
October 18, 2008 |
|
Dharam Pal Singh Chauhan And Another Vs. State of U.P.and Others
|
November 19, 2008 |
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DHARM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
December 12, 2008 |
|
DHARMATMA PRASAD MISHRA Vs. STATE OF U P
|
March 13, 2008 |
|
DHARMENDRA Vs. STATE OF U P
|
March 17, 2008 |
|
DHARMENDRA Vs. STATE OF U P
|
May 6, 2008 |
|
DHARMENDRA KUMAR Vs. STATE OF U P
|
April 15, 2008 |
|
DHARMENDRA KUMAR Vs. STATE OF U P
|
August 1, 2008 |
|
Dharmendra Prasad Singh Vs. District Magistrate, Gonda & Anr.
|
December 18, 2008 |
|
Dharmendra Singh Vs. State of U.P.and others
|
August 29, 2008 |
|
DHARMENDRA SINGH Vs. STATE OF U P
|
December 19, 2008 |
|
DHARMENDRA SINGH Vs. SECRETARY U P HIGH SCHOOL AND INTERMEDIATE BOARD EXAMINATION U P ALLAHABAD
|
May 23, 2008 |
|
DHARMU BIND Vs. STATE OF U P
|
April 11, 2008 |
|
DHEERAJ Vs. STATE OF U P
|
January 30, 2008 |
|
DHIRENDRA KUMAR TIWARI Vs. STATE OF U P
|
December 8, 2008 |
|
Dhirendra Sahai Vs. Asstt.General Manager, Union Bank of India and others
|
May 23, 2008 |
|
DHIRENDRA SINGH Vs. STATE OF U P
|
August 29, 2008 |
|
DHIRENDRA SINGH Vs. STATE OF U.P.
|
November 25, 2008 |
|
DHRUV KUMAR TIWARI ALIAS PAPPU Vs. STATE OF U P
|
September 12, 2008 |
|
DHRUV SINGH YADAV Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS
|
August 7, 2008 |
|
DILEEP SHARMA Vs. STATE OF U P
|
December 3, 2008 |
|
DILIP KUMAR SONI Vs. STATE OF U P
|
April 22, 2008 |
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Dilshad Ahmad Vs. VIIth Additional District and Sessions Judge/Election Tribunal, Saharanpur and others
|
November 12, 2008 |
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DINESH Vs. STATE OF U P
|
December 5, 2008 |
|
DINESH GUPTA Vs. STATE OF U P
|
April 21, 2008 |
|
DINESH KUMAR Vs. STATE OF U P
|
December 12, 2008 |
|
DINESH KUMAR KESARWANI Vs. UNION OF INDIA
|
January 25, 2008 |
|
DINESH KUMAR RAJPOOT Vs. STATE OF U P
|
July 28, 2008 |
|
Dinesh Kumar Singh Vs. Union of India and others
|
November 7, 2008 |
|
Dinesh Prasad Mishra and Others Vs. State of U.P.and Others
|
April 18, 2008 |
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DINESH SINGH Vs. STATE OF U P
|
February 29, 2008 |
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DINESH SINGH RATHORE Vs. STATE OF U P
|
July 7, 2008 |
|
DINESH YADAV Vs. STATE OF U P
|
April 11, 2008 |
|
DISTRICT ADMINISTRATIVE COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT
|
March 18, 2008 |
|
DISTRICT ADMINISTRATIVE COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT BAREILLY
|
February 18, 2008 |
|
DISTRICT BAR ASSOCIATION Vs. STATE OF U P
|
March 18, 2008 |
|
DISTRICT CO-OPERATIVE DEVELOPMENT FEDERATION LTD Vs. REGIONAL DIRECTOR E S I C
|
July 10, 2008 |
|
District Panchayat (Zilaparishad) Kanpur Dehat Vs. Presiding Officer, Labour Court-4, Kanpur Nagar And Another
|
July 9, 2008 |
|
DISTRICT PRESIDENT B J P ALIGARH Vs. HARI RAM GUPTA
|
April 9, 2008 |
|
DIVAKAR SINGH Vs. C B I A C B L
|
February 26, 2008 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SHIMLA
|
July 11, 2008 |
|
DIWAKAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2008 |
|
DIWAKAR TIWARI Vs. STATE OF U P
|
April 25, 2008 |
|
Doodh Nath Prasad Vs. Union of India and another
|
October 1, 2008 |
|
DOORI LAL Vs. STATE OF U P
|
May 5, 2008 |
|
DORI LAL Vs. RENT CONTROL AND EVICTION OFFICER ALIGARH
|
March 5, 2008 |
|
Dori Lal and another Vs. Rent Control And Eviction Officer, Aligarh and another
|
May 5, 2008 |
|
DR VIKAS CHANDRA VASHISHTHA Vs. STATE OF UP AND ORS
|
February 26, 2008 |
|
DR. VINOD KUMAR RAI SON OF LATE SRI RAMAYAN RAI Vs. THE INCOME TAX APPELLATE TRIBUNAL
|
March 14, 2008 |
|
Dr.Seema Dwivedi Upadhyay Vs. State of U.P.And Others
|
October 17, 2008 |
|
DUNGAR YADAV Vs. STATE OF U P
|
January 4, 2008 |
|
DURGA PD SINGH Vs. BHOLA SINGH
|
December 18, 2008 |
|
DURGA PRASAD Vs. DISTRICT JUDGE VARANASI
|
February 29, 2008 |
|
DURGA PRASAD Vs. STATE OF U P
|
February 28, 2008 |
|
DURGA PRASAD BANSAL Vs. VIMLA DEVI
|
May 2, 2008 |
|
DURGAWATI DEVI Vs. STATE OF U P
|
October 14, 2008 |
|
DURGESH SETHI Vs. STATE OF U P
|
March 17, 2008 |
|
DWARIKA PRASAD Vs. STATE OF U.P.
|
January 25, 2008 |
|
Dwarika Prasad Pandey Vs. Harish Chandra and others
|
November 25, 2008 |
|
DY CIT Vs. ASSOCIATED JOURNALS LTD
|
January 31, 2008 |
|
EHSAN KHAN Vs. STATE OF U P
|
March 18, 2008 |
|
ELECTED COMMITTEE OF MANAGEMENT OF DISTRICT CO-OPERATIVE BANK LTD Vs. STATE OR U P
|
March 31, 2008 |
|
EMPLOYEES STATE INSURANCE CORPORATION KANPUR REGION Vs. B S SAINI
|
February 22, 2008 |
|
EMPLOYES STATE INSURANCE CORPORATION Vs. H S SAINI
|
January 22, 2008 |
|
ENVIRONMENT Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2008 |
|
ESCORTS YAMHA MOTORS LTD. Vs. THE COMMISSIONER OF TRADE TAX
|
August 29, 2008 |
|
EX NO 14533338-K C F N MAHENDRA KUMAR TIWARI Vs. UNION OF INDIA
|
April 15, 2008 |
|
EX RECT RAKESH KUMAR NO 15347148 P Vs. UNION OF INDIA
|
June 27, 2008 |
|
EX-NAIK RAM SHARAN Vs. UNION OF INDIA
|
August 18, 2008 |
|
EXECUTIVE OFFICER NAGAR PALIKA SAHARANPUR Vs. DY LABOUR COMMISSIONER AND CONTROLLING AUTHORITY MEERUT
|
November 20, 2008 |
|
FAEEM Vs. STATE OF U P
|
February 29, 2008 |
|
FAGGAN Vs. BHAGWAN SAHAY
|
May 13, 2008 |
|
FAHEEM AKHTAR Vs. STATE OF U P
|
February 25, 2008 |
|
FAIQA KHATOON Vs. RIYAZUR RAHMAN KHAN SHERWANI
|
December 15, 2008 |
|
FAISAL Vs. STATE O
|
February 21, 2008 |
|
FAISAL Vs. STATE OF U P
|
February 18, 2008 |
|
FARHAT Vs. STATE OF U P
|
April 16, 2008 |
|
FARLE BISCUITS PVT LIMITED Vs. KABISCO AGRO FOODS INDIA PVT LTD
|
July 10, 2008 |
|
Farman Vs. State of U.P.
|
April 18, 2008 |
|
Farooque Ahmad Vs. U.P. State Transport Corporation, Lucknow and another
|
March 2, 2008 |
|
FAROOQUE AHMAD Vs. U P STATE ROAD TRANSPORT CORPORATION
|
May 2, 2008 |
|
FAROOQUE AHMED Vs. U P STATE ROAD TRANSPORT CORPORATION
|
June 2, 2008 |
|
FARRUKHABAD ELECTRIC SUPPLY CO LTD Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
May 23, 2008 |
|
FARZAND Vs. STATE OF U P
|
December 16, 2008 |
|
FATEH MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 7, 2008 |
|
FEEKA Vs. STATE OF U P
|
July 30, 2008 |
|
FORTE INSTITUTE OF TECHNOLOGY MEERUT Vs. STATE OF U P
|
August 11, 2008 |
|
G S MAURYA Vs. UNION OF INDIA
|
December 11, 2008 |
|
GABHANA OIL COMPANY Vs. STATE OF U P
|
May 23, 2008 |
|
GAFOORAN Vs. XIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
August 12, 2008 |
|
GAGAN KUMAR SHARMA Vs. STATE OF U P
|
July 2, 2008 |
|
GAJ RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHAR
|
July 10, 2008 |
|
GAJ RAJ SINGH Vs. STATE OF U P
|
December 5, 2008 |
|
GAJALA PARVEEN Vs. STATE OF U P
|
April 25, 2008 |
|
GAJJO Vs. STATE OF U P
|
October 15, 2008 |
|
GAJRAM Vs. STATE OF U P
|
April 21, 2008 |
|
GANDHI ASHRAM ANTA GHAR Vs. KR ABDUL WASI KHAN AND ORS
|
February 26, 2008 |
|
Ganesh Din Yadav Vs. Committee of Management, Janta Inter College and others
|
October 16, 2008 |
|
GANESH PRASAD SINGH PATEL Vs. STATE OF U P
|
August 6, 2008 |
|
GANESHI SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA GHAZIABAD
|
May 9, 2008 |
|
Ganeshi Singh and Others Vs. State of U.P.And Others
|
May 9, 2008 |
|
GANGA CHARAN Vs. STATE OF U P
|
August 26, 2008 |
|
GANGA CHARAN Vs. STATE OF U P
|
December 5, 2008 |
|
GANGA DEVI Vs. DAN BAHADUR
|
August 4, 2008 |
|
GANGA PLUMBERING WORKS Vs. KANPUR DEVELOPMENT AUTHORITY
|
January 11, 2008 |
|
GANGA PRASAD BHASKAR Vs. STATE OF U P
|
February 27, 2008 |
|
GANGA RAM Vs. STATE OF U P
|
October 24, 2008 |
|
GANGA RAM SAHU ALIAS GANGA RAM TELI Vs. U P AVAS EVAM VIKAS PARISHAD 104 MAHATMA GANDHI MARG LUCNKOW
|
December 2, 2008 |
|
GANGA TIWARI Vs. STATE OF U P
|
September 18, 2008 |
|
GANPAT JAIN Vs. STATE OF U P
|
April 1, 2008 |
|
GAON SABHA UNCH GAON Vs. SUB-DMSIONAL OFFICER TEHSIL BEEGHAPUR DISTRICT UNNAO
|
May 5, 2008 |
|
GARHWALI SABHA HARDWAR Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
|
December 31, 2008 |
|
GAURI SHANKAR SRIVASTAVA Vs. STATE OF U P
|
December 19, 2008 |
|
GAURI SHANKER Vs. CIVIL JUDGE J D CITY VARANASI
|
April 15, 2008 |
|
GAYUR HASAN Vs. STATE OF U P
|
November 20, 2008 |
|
GEETA Vs. STATE OF U P
|
May 2, 2008 |
|
GEETA BALA GOYAL Vs. KAILASH CHANDRA
|
November 18, 2008 |
|
Geeta Devi Vs. District Judge, Gorakhpur and another
|
December 1, 2008 |
|
GEETA SINGH Vs. STATE OF U P
|
April 17, 2008 |
|
GENERAL MANAGER ALIGARH DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESCRIBED AUTHORITY MINIMU WAGES AND DY LABOUR COMMISSIONER
|
December 11, 2008 |
|
Ghamandi Lal Agarwal and others Vs. State of U.P.and others
|
November 15, 2008 |
|
GHANSHYAM Vs. STATE OF U P
|
February 1, 2008 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. CHANDRA BHAN
|
April 1, 2008 |
|
Ghulam Mustufa @ Munshi Nannhey Vs. Malik Jamil Ahmad, Advocate and another
|
September 25, 2008 |
|
GHULAM WARIS KHAN Vs. LT COL AJEET SINGH
|
January 17, 2008 |
|
GIRDHARI Vs. BOARD OF REVENUE
|
September 30, 2008 |
|
GIRIND SINGH YADAV Vs. STATE OF U P
|
February 8, 2008 |
|
GIRISH CHANDRA GUPTA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
December 5, 2008 |
|
GIRVAR SINGH Vs. STATE OF U P
|
August 29, 2008 |
|
GOBARI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 29, 2008 |
|
GODARSHAN LAL CHAWLA Vs. SAHARANPUR DEVELOPMENT AUTHORITY
|
December 12, 2008 |
|
GODENATH SINGH Vs. STATE OF U.P.
|
August 7, 2008 |
|
GODWIN CONSTRUCTION PVT LTD Vs. STATE OF U P
|
December 4, 2008 |
|
GOODS OF LATE HIRA LAL Vs. STATE
|
January 10, 2008 |
|
GOPAL KUMAR MATHUR Vs. STATE OF U P
|
April 11, 2008 |
|
GOPAL MAHROTRA Vs. LAXMAN SINGH
|
June 23, 2008 |
|
GOPAL MEHROTRA Vs. LAKSHMAN SINGH
|
December 26, 2008 |
|
GOPAL SINGH AND ANR Vs. STATE OF U P
|
March 27, 2008 |
|
GOPAL SINGH KANWAL Vs. STATE OF U P
|
February 27, 2008 |
|
GOPALI SINGH Vs. STATE
|
April 22, 2008 |
|
GOPI SINGH Vs. STATE OF U P
|
November 21, 2008 |
|
GORAKH NATH SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 14, 2008 |
|
GORE LAL ALIAS DADU Vs. STATE OF U P
|
May 8, 2008 |
|
GOVERNMENT AND PUBLIC SECTOR EMPLOYEES WELFARE HOUSING ORGANIZATION
REGD Vs. STATE OF U P
|
May 23, 2008 |
|
GOVIND NARAIN VARMA Vs. STATE OF U P
|
January 18, 2008 |
|
GOVIND RAM Vs. STATE OF UTTARANCHAL
|
May 6, 2008 |
|
GOVINDA DEVI Vs. COMMISSIONER OF INCOME TAX
|
April 9, 2008 |
|
GOVINDA KRISHNA MURARI Vs. STATE OF UP
|
January 31, 2008 |
|
GOYAL AGENCIES Vs. STATE OF U P
|
January 31, 2008 |
|
Gram Panchayat Rampur, Vikas Khand Basti Through Its Gram Pradhan and another Vs. State of U.P.and others
|
November 12, 2008 |
|
GRAM SABHA ARHAULI TEHSIL KHAGA FATEHPUR Vs. STATE OF U P
|
January 7, 2008 |
|
GRAM SHIKSHA SAMITI, KASIMPUR, DISTRICT ALIGARH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 4, 2008 |
|
GUDDI Vs. STATE OF U P
|
December 19, 2008 |
|
GUDIYA ALIAS PRATIMA SINGH Vs. STATE O
|
February 28, 2008 |
|
GULAB DEVI Vs. IIND A D J ALLAHABAD
|
October 23, 2008 |
|
GULAB DEVI Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 18, 2008 |
|
GULAB SINGH Vs. STATE OF U P
|
March 26, 2008 |
|
GULAM MUSTAFA ALIAS JABBAR Vs. STATE OF U P
|
April 25, 2008 |
|
Gulbir Singh Vs. State of U.P.and others
|
September 22, 2008 |
|
GULFANA ALIAS LALI Vs. ABDUL QADIR
|
March 17, 2008 |
|
GULSHAD Vs. STATE OF U P
|
December 5, 2008 |
|
GUR CHARAN SINGH Vs. GRAM SABHA
|
August 4, 2008 |
|
GURBACHAN SINGH Vs. STATE OF U P
|
January 2, 2008 |
|
GURBACHAN SINGH AND ORS Vs. STATE OF U P AND ANR
|
February 1, 2008 |
|
GURU RAM DAS EDUCATIONAL TRUST SOCIETY Vs. DIVISIONAL COMMISSIONER
|
September 5, 2008 |
|
GURUDWARA PRABANDHA SAMITI BANDA Vs. STATE OF U P
|
January 21, 2008 |
|
GYAN PRAKASH SHARMA Vs. STATE OF U P
|
August 7, 2008 |
|
Gyanendra Singh @ Sunil Vs. State of U.P.And Another
|
March 27, 2008 |
|
GYANENDRA VEER SINGH Vs. STATE OF U P
|
August 18, 2008 |
|
GYARASI DEVI Vs. USHA SAHNI
|
March 12, 2008 |
|
HAFIJATAULLAH ANSARI Vs. STATE OF U P
|
December 19, 2008 |
|
Hafizur Rehman Vs. District Inspector of Schools, Varanasi and others
|
October 15, 2008 |
|
HAKIM MOHAMMED SHAFI ULLAH Vs. STATE OF U P
|
December 19, 2008 |
|
Hakim Nafisul Hassan Vs. IInd Additional District Judge, Saharanpur and another
|
September 19, 2008 |
|
Hakim Singh Chahar Vs. Union of India and others
|
October 13, 2008 |
|
HAKIM SINGH GAUR Vs. STATE OF U P
|
December 3, 2008 |
|
HANI ALIAS HANUMAN Vs. STATE OF U P
|
July 9, 2008 |
|
HANSRAJ GUPTA Vs. PRESIDING OFFICER
|
July 9, 2008 |
|
HANUMAN Vs. STATE OF U P
|
April 15, 2008 |
|
HANUMAN PRASAD PANDEY Vs. STATE OF U P
|
August 1, 2008 |
|
HANUMAN PRASAD VERMA S/O SWAMI DAYAL VERMA Vs. STATE OF U P
|
December 5, 2008 |
|
HANUMANJI MAHARAJ VIRAJMAN MANDIR BAHAR BARA GAON GATE JHANSI Vs. VITH ADDITIONAL DISTRICT JUDGE JHANSI
|
September 1, 2008 |
|
Happu and Others Vs. State of U.P.
|
October 18, 2008 |
|
HAR CHARAN Vs. STATE OF U P
|
March 5, 2008 |
|
HAR PYARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR CAMP AT MEERUT AND
|
February 5, 2008 |
|
HAR SWARUP SHARMA Vs. PRABANDHAK SAMITI AMAR JYOTI JUNIOR HIGH SCHOOL
|
August 4, 2008 |
|
HARBANS KUMAR ALIAS GUDDU Vs. STATE OF UTTARAKHAND
|
March 14, 2008 |
|
HARBANS SINGH Vs. DISTRICT JUDGE SHAHJAHANPUR
|
January 7, 2008 |
|
HARBANSH LAL Vs. BRIJ RANI
|
April 24, 2008 |
|
HARCHETAN BRAHMCHARI JI MAHARAJ Vs. STATE OF UTTAR PRADESH
|
October 16, 2008 |
|
HARCOURT BUTTER TECHNOLOGICAL INSTITUTE KANPUR Vs. STATE OF U P
|
August 7, 2008 |
|
HARDEO UPADHYAYA Vs. STATE OF U P
|
July 29, 2008 |
|
Hardwari Lal and three others Vs. State
|
December 30, 2008 |
|
HARE RAM GUPTA Vs. STATE OF UTTARAKHAND
|
March 26, 2008 |
|
Harendra Kumar Singh Vs. State of U.P.and Others
|
September 4, 2008 |
|
Hari Kant Pathak Vs. Chandra Kanta (DEAD) and others
|
September 19, 2008 |
|
Hari Krishna Singh Yadav Vs. Basic Shiksha Adhikari, Etawah and others
|
September 11, 2008 |
|
Hari Om Verma Vs. Addl. District & Session Judge, Lucknow and others
|
December 4, 2008 |
|
HARI PRASAD SHUKLA Vs. STATE OF U P
|
March 14, 2008 |
|
HARI PRASAD TIWARI Vs. STATE OF U P
|
August 27, 2008 |
|
HARI PRASAD VERMA Vs. DISTRICT JUDGE GORAKHPUR
|
May 7, 2008 |
|
HARI PREM Vs. STATE O
|
January 31, 2008 |
|
HARI RAJ PRASAD KUSHWAHA Vs. DIRECTOR OF NON FORMAL EDUCATION U P
|
August 29, 2008 |
|
HARI RAJ PRASAD KUSHWAHA Vs. DIRECTOR OF NON FORMAL EDUCATION LUCKNOW
|
August 8, 2008 |
|
HARI RAM Vs. BITTI ALIAS PYARI
|
September 5, 2008 |
|
HARI RAM Vs. STATE OF U P
|
June 19, 2008 |
|
Hari Ram Vs. State of U.P.
|
September 11, 2008 |
|
HARI RAM RAIKAWAR Vs. STATE OF U P
|
March 14, 2008 |
|
HARI SARAN SHANKER SRIVASTAVA Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
May 8, 2008 |
|
HARI SHANKAR Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE BUDAUN
|
February 28, 2008 |
|
HARI SHANKAR Vs. VITH ADDL DISTRICT JUDGE AZAMGARH
|
July 30, 2008 |
|
HARI SHANKAR JAIN ADVOCATE Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI AND
|
March 20, 2008 |
|
HARI SHANKER Vs. STATE O
|
February 27, 2008 |
|
HARI SHANKER Vs. STATE OF U P
|
January 4, 2008 |
|
HARI SHANKER Vs. STATE OF U P
|
August 12, 2008 |
|
HARI SHANKER S/O PARI DEEN Vs. STATE OF U P
|
December 15, 2008 |
|
HARIDWAR HOTELS PVT LTD Vs. CHIEF REVENUE COMMISSIONER/CHIEF CONTROLLER REVENUE "TRIBUNAL UTTARANCHAL DEHRADUN
|
July 4, 2008 |
|
HARIHAR PRASAD PATEL Vs. STATE OF U.P.
|
March 31, 2008 |
|
HARIKANT MISHRA Vs. STATE OF U P
|
February 8, 2008 |
|
HARINATH Vs. VIRENDRA NATH PANDEY
|
July 17, 2008 |
|
HARIOM GUPTA Vs. STATE OF U P
|
March 12, 2008 |
|
HARISH BHATIA Vs. JOHRA BEGUM
|
February 4, 2008 |
|
HARISH CHANDRA JAUHARI Vs. SUNIL BAJPAI
|
March 27, 2008 |
|
HARISH CHANDRA KALWANI Vs. STATE OF U P
|
July 9, 2008 |
|
HARISH CHANDRA PATHAK Vs. STATE OF U P
|
February 1, 2008 |
|
HARISH CHANDRA PATHAK Vs. ANIL VATE
|
January 3, 2008 |
|
HARISH CHANDRA SINGH CHILWAL Vs. PUSHPA
|
July 24, 2008 |
|
HARPAL Vs. STATE OF U P
|
February 26, 2008 |
|
HARPAL SINGH Vs. STATE OF U P
|
February 1, 2008 |
|
Harpal Singh Vs. Joint Director of Consolidation and others
|
April 30, 2008 |
|
HARSINGAR GUTKHA (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 22, 2008 |
|
Harsingar Gutkha Pvt Ltd Vs. Income-Tax Appellate Tribunal and Others
|
September 3, 2008 |
|
HASAN STEELS AND ALLOYS PVT LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
|
July 18, 2008 |
|
HASIB AHAMAD Vs. STATE OF U P
|
July 23, 2008 |
|
HAUSILA PRASAD SHARMA Vs. CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH RAJ BHAWAN
|
February 22, 2008 |
|
HAZI BAHAR AHMAD Vs. STATE OF U P
|
July 3, 2008 |
|
HAZI MOHAMMAD ILLIYAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
May 16, 2008 |
|
Hem Raj Payasi Vs. Collector, Chitrakoot
|
August 12, 2008 |
|
HEMLATA Vs. PANKAJ JAIN
|
September 3, 2008 |
|
HERO CYCLE GROUP KAMGAR UNION Vs. STATE OF U P
|
December 5, 2008 |
|
HINDALCO PRAGATI SHEEL MAZDOOR SABHA RENUKOOT MIRZAPUR Vs. INDUSTRIAL TRIBUNAL 1
|
July 23, 2008 |
|
HINDUSTAN LEVER LTD Vs. STATE OF U P
|
January 31, 2008 |
|
HIRALAL GUPTA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
|
April 9, 2008 |
|
HIRAMANI DEVI Vs. SANJAY SINGH
|
December 18, 2008 |
|
HIRDAYA NARAIN RAI Vs. RATANJAY PRADHAN
|
February 28, 2008 |
|
HORAM AMIT KUMAR Vs. STATE O
|
March 12, 2008 |
|
HOTI LAL KHANDELWAL Vs. A D J COURT NO 9 AGRA
|
August 22, 2008 |
|
Hriday Nand Singh Vs. State of U.P. and others
|
November 11, 2008 |
|
HUB LAL Vs. STATE OF U P
|
April 21, 2008 |
|
Hukum Singh Vs. State of U.P.and others
|
August 4, 2008 |
|
Husan Lal and others Vs. State of U.P.and another
|
September 25, 2008 |
|
HUSENA AND ANR Vs. JUMMAN AND ANR
|
April 16, 2008 |
|
Hydro Electric Employees Union, Lucknow And Another Vs. U.P.State Electricity Board, Lucknow And Another
|
June 5, 2008 |
|
I T E C LIMITED Vs. INDIA EXHIBITION MANAGEMENT PVT LTD
|
May 9, 2008 |
|
I.T.C. LTD. AND ANOTHER Vs. STATE OF U.P. AND ANOTHER.
|
July 9, 2008 |
|
I.T.C.LTD. Vs. State of U.P.And Others
|
May 13, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE Vs. STATE CONSUMER
|
May 26, 2008 |
|
ILIYAS Vs. STATE OF U P
|
December 3, 2008 |
|
ILLIYAS Vs. JOINT DIRECTOR OF CONSOLIDATION
|
May 23, 2008 |
|
IMTIYAZ HUSAIN Vs. FIRDOSHI BEGAM
|
July 10, 2008 |
|
IN RE Vs. MUSTAFA
|
July 15, 2008 |
|
In Re: Vs. Awadh Narain Yadav
|
November 15, 2008 |
|
IN RE: BPL DISPLAY DEVICE LTD. Vs. STATE
|
October 17, 2008 |
|
IN RE: J.K. CEMENT LTD. Vs. STATE
|
July 11, 2008 |
|
IN RE: JAGRAN TV (P.) LTD. Vs. STATE
|
September 23, 2008 |
|
IN RE: KANAN STEELS LTD. Vs. STATE
|
October 20, 2008 |
|
IN RE: KOTHARI PRODUCTS LTD Vs. STATE
|
September 16, 2008 |
|
IN RE: MERCURY CONTAINERS (P.) LTD. Vs. STATE
|
April 7, 2008 |
|
IN RE: RAJ NARAIN PRATAP NARAIN ROLLING ENTERPRISES (P.) LTD. Vs. STATE
|
February 29, 2008 |
|
IN RE: REGENCY HOSPITAL LTD Vs. STATE
|
April 18, 2008 |
|
IN THE MATTER OF KHETAN OVERSEAS AND FINANCE LTD., KANPUR Vs. ABC
|
October 24, 2008 |
|
INDER Vs. GUTRATI
|
February 28, 2008 |
|
INDER PAL SINGH Vs. INDIAN TELEPHONE INDUSTRIES LTD.
|
April 3, 2008 |
|
INDIAN CHEMICALS PVT LTD Vs. AADEESH KUMAR JAIN
|
July 25, 2008 |
|
INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs. COMMR. OF TRADE TAX
|
April 21, 2008 |
|
INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. PRESIDING OFFICER LABOUR COURT 2 KANPUR NAGAR
|
August 5, 2008 |
|
INDIRAWATI DEVI Vs. STATE OF U P
|
January 25, 2008 |
|
INDO AROMATICS PVT LTD Vs. SARVESH DEVI
|
May 9, 2008 |
|
INDO BURMA PETROLEUM CO LTD Vs. MEERA SINGHAL
|
July 22, 2008 |
|
Indra Jeet Singh and others Vs. State of U.P.and another
|
November 12, 2008 |
|
INDRA OIL COMPANY ALIGARH Vs. STATE OF U P
|
May 1, 2008 |
|
INDRAJEET Vs. SPECIAL JUDGE BHRASHTACHAR NIVARAN GORAKHPUR
|
August 25, 2008 |
|
INDRAJEET Vs. STATE OF U P
|
December 11, 2008 |
|
Indrajeet Singh Vs. State of U.P.and others
|
October 1, 2008 |
|
IQBAL Vs. STATE OF U P
|
April 4, 2008 |
|
IQBAL AHEMAD KHAN Vs. STATE OF U P
|
January 2, 2008 |
|
IQBAL AHMAD Vs. RAM NARAN GERA AND ANOTHER
|
August 13, 2008 |
|
IQBAL HASAN ANSARI Vs. STATE OF U P
|
July 9, 2008 |
|
Iqram Vs. Nanhey Khan and others
|
September 2, 2008 |
|
IRSHAD ALI Vs. VIRESH AGARWAL
|
June 30, 2008 |
|
ISHITYAQ BANO BEGUM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 SHAHJAHANPUR
|
September 6, 2008 |
|
ISHTIYAQ BANO BEGUM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 SHAHJAHANPUR
|
August 12, 2008 |
|
ISHWAR ALIAS RAM BHAWAN Vs. STATE OF U P
|
August 26, 2008 |
|
ISHWAR CHANDRA Vs. DISTRICT MAGISTRATE KHALILABAD SANT KABIR NAGAR
|
August 22, 2008 |
|
ISHWAR DAYAL Vs. STATE OF U P
|
July 1, 2008 |
|
Ishwar Deen And Another Vs. State of U.P.and Others
|
July 22, 2008 |
|
ISHWARI RAM Vs. STATE OF U P
|
June 2, 2008 |
|
ISRAR Vs. RAFI
|
July 3, 2008 |
|
ISRAR AHMAD Vs. STATE
|
February 25, 2008 |
|
ISRAR MOHAMMAD Vs. STATE OF U P
|
November 12, 2008 |
|
ITC LTD Vs. STATE OF U P
|
April 25, 2008 |
|
J H V SUGAR LTD Vs. STATE OF U P
|
December 11, 2008 |
|
J P SINGH Vs. R S OJHA
|
December 4, 2008 |
|
J.D.Wires Pvt.Ltd.& Anr. Vs. Dakshinanchal Vidyut Vitran Nigam Ltd.& Ors.
|
November 4, 2008 |
|
J.P. SRIVASTAVA AND SONS (RAMPUR) (P) LTD. Vs. ITO
|
January 9, 2008 |
|
J.R. AGRO INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX
|
September 16, 2008 |
|
JAFAR Vs. STATE OF U P
|
June 24, 2008 |
|
JAG JEEVAN PRASAD GUPTA Vs. LABOUR COURT AND BASTI SUGAR MILL COMPANY LIMITED
|
October 28, 2008 |
|
JAGANNATH Vs. STATE OF U P
|
August 25, 2008 |
|
JAGANNATH Vs. STATE OF U P
|
January 29, 2008 |
|
JAGANNATH SINGH Vs. DISTRICT JUDGE ALLAHABAD
|
August 1, 2008 |
|
Jagat Narain Bajpai and others Vs. State of U.P.and others
|
November 17, 2008 |
|
JAGAT PAL Vs. STATE OF U P
|
April 11, 2008 |
|
JAGAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAGHPAT
|
September 8, 2008 |
|
JAGDAMBA SAMITI EVAM SEVI SANSTHAN Vs. STATE OF UTTARAKHAND
|
July 23, 2008 |
|
JAGDISH Vs. STATE OF U P
|
April 24, 2008 |
|
JAGDISH Vs. EXECUTIVE ENGINEER
|
January 15, 2008 |
|
JAGDISH ALIAS BAUNA Vs. STATE OF U P
|
March 31, 2008 |
|
JAGDISH ALIAS JAGGA Vs. STATE
|
August 8, 2008 |
|
JAGDISH ARORA Vs. BOARD OF REVENUE
|
March 3, 2008 |
|
JAGDISH GUPTA Vs. STATE
|
March 28, 2008 |
|
JAGDISH KOTIA Vs. NAND KISHORE ALIAS NANDU
|
August 7, 2008 |
|
JAGDISH KUMAR SINGH Vs. CHAIRMAN NAGAR PALIKA PARISHAD
|
April 21, 2008 |
|
JAGDISH NARAIN Vs. STATE OF U P
|
March 26, 2008 |
|
JAGDISH NARAIN COAL DEPOT, ALLAPUR, ALLAHABAD AND ANOTHER Vs. STATE OF U.P. AND OTHER
|
September 8, 2008 |
|
JAGDISH SARAN Vs. IXTH ADDL DISTRICT JUDGE MORADABAD
|
April 22, 2008 |
|
JAGDISH SARAN Vs. PRASHANT KUMAR DUBLISH
|
July 31, 2008 |
|
JAGDISH SINGH Vs. DHANNA BAI
|
February 15, 2008 |
|
JAGDISH SINGH Vs. STATE OF U P
|
December 12, 2008 |
|
JAGGU ALIAS JAGVINDER SINGH Vs. STATE OF U P
|
August 12, 2008 |
|
Jaglal Vs. State of U.P.and others
|
November 10, 2008 |
|
JAGMOHAN AGARWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 LUCKNOW
|
August 22, 2008 |
|
Jagneshwar and others Vs. Board of Revenue, U.P., Allahabad and others
|
September 9, 2008 |
|
JAGPAL SINGH Vs. STATE OF U P
|
April 28, 2008 |
|
Jagriti Sahkari Avas Samiti Ltd, Ghaziabad and another Vs. State of U.P.and others
|
September 11, 2008 |
|
JAI DURGE JEWELLERS Vs. COMMISSIONER, TRADE TAX
|
August 19, 2008 |
|
JAI KARAN SINGH Vs. STATE OF U P
|
October 16, 2008 |
|
Jai Kumar Jain Vs. State of U.P.
|
March 25, 2008 |
|
JAI PRAKASH Vs. CHHAMA SRIVASTAVA
|
August 4, 2008 |
|
JAI PRAKASH SINGH Vs. STATE OF U P
|
December 3, 2008 |
|
JAI PRAKASH YADAV Vs. STATE OF U P
|
May 5, 2008 |
|
JAI RAM GUPTA Vs. JAI RAM VERMA
|
October 24, 2008 |
|
JAI SRI PRASAD Vs. STATE OF U P
|
November 17, 2008 |
|
Jain Steel and Alloys Ltd. Vs. Deputy Director of Consolidation, Ghaziabad and others
|
April 3, 2008 |
|
JAINANDAN TRIPATHI Vs. STATE OF U P
|
December 5, 2008 |
|
JAINENDRA KUMAR SHUKLA Vs. UNIVERSITY OF ALLAHABAD
|
February 4, 2008 |
|
Jainendra Singh Vs. State of U.P.& Ors.
|
September 18, 2008 |
|
JAIPRAKASH ASSOCIATES CONSTRUCTION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 22, 2008 |
|
JAIPRAKASH DUBEY Vs. STATE OF U P
|
January 4, 2008 |
|
JAIVIR SINGH Vs. STATE OF U P
|
September 17, 2008 |
|
Jamadar Singh and others Vs. Deputy Director of Consolidation, Lucknow Camp at Meerut and others
|
April 24, 2008 |
|
JAMIL AHMAD Vs. STATE OF U P
|
March 17, 2008 |
|
Jamuna and others Vs. D.D.C., Azamgarh and others
|
April 17, 2008 |
|
Jamuna Devi Vs. Additional District Judge and others
|
September 16, 2008 |
|
Jamuna Devi (Smt.) Vs. District Judge, Kanpur Nagar and others
|
September 19, 2008 |
|
Jamuna Nishad Vs. State of U.P.
|
January 1, 2008 |
|
JAMUNA PRASAD TIWARI Vs. STATE OF U P
|
December 11, 2008 |
|
JANAK DULARI Vs. RADHEY SHYAM
|
December 11, 2008 |
|
JANARDAN PRASAD YADAV Vs. STATE OF U P
|
October 20, 2008 |
|
JANKI DEVI Vs. NAGAR NIGAM ALLAHABAD
|
June 30, 2008 |
|
JANRAIL SINGH Vs. STATE OF U P
|
December 10, 2008 |
|
JANRAIL SINGH Vs. STATE OF U P
|
December 19, 2008 |
|
JANTA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
March 9, 2008 |
|
JASHWANT RAI ARORA Vs. STATE OF UTTAR PRADESH
|
October 15, 2008 |
|
Jasoda Nandan Lal Pachauri (DECEASED) Vs. Goswami Sukumari Lal (DECEASED) and others
|
November 7, 2008 |
|
Jasraj Singh Vs. State of U.P.and Others
|
September 16, 2008 |
|
JASVEER SINGH Vs. STATE
|
July 23, 2008 |
|
JASWANT KUMAR SAROJ Vs. STATE OF U P
|
February 6, 2008 |
|
Jaswant Singh Vs. Labour Commissioner, Kanpur and Others
|
September 9, 2008 |
|
JAVED ALI Vs. STATE OF U P
|
March 11, 2008 |
|
JAVED KHAN Vs. STATE OF U P
|
December 16, 2008 |
|
Jawahar Lal Vs. State of U.P.and others
|
April 11, 2008 |
|
Jay Narayan Prasad Vs. State of U.P.and others
|
September 25, 2008 |
|
JAYANT CHATTERJEE Vs. STATE OF U P
|
April 3, 2008 |
|
JAYANTI BISWAS Vs. RAMESH BABU ALIAS RAMESH CHANDRA
|
May 22, 2008 |
|
JCL INTERNATIONAL LIMITED Vs. COMMISSIONER, TRADE TAX,
|
May 23, 2008 |
|
JEERAJ ALIAS VIJAI Vs. STATE OF U P
|
April 19, 2008 |
|
JEET NARAIN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 15, 2008 |
|
JHABBOO Vs. STATE
|
September 1, 2008 |
|
JHABBU LAL Vs. STATE OF U P
|
June 24, 2008 |
|
JINDAL IRRIGATION LIMITED Vs. COMMISSIONER OF TRADE TAX
|
July 21, 2008 |
|
JINGLE BELL NURSERY SCHOOL SOCIETY FAIZABAD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
August 28, 2008 |
|
JITENDRA Vs. STATE OF U P
|
July 8, 2008 |
|
JITENDRA ALIAS BABLOO Vs. STATE OF U P
|
August 13, 2008 |
|
JITENDRA NATH GUPTA Vs. RAM NARAIN GUPTA
|
May 23, 2008 |
|
Jitendra Pratap Singh Vs. State of U.P.and Ors.
|
January 8, 2008 |
|
Jitendra Singh Vs. State of U. P. and Another
|
January 25, 2008 |
|
JITENDRA SINGH LECTURER ECONOMICS Vs. STATE OF U P
|
January 25, 2008 |
|
Jiut Ram Vs. State of U.P.and others
|
November 18, 2008 |
|
Jiyawan Vs. Addl.District Magistrate/Deputy Director of Consolidation, Siddharth Nagar and others
|
September 18, 2008 |
|
JODH SINGH TOMKYAL Vs. STATE OF UTTARANCHAL
|
February 12, 2008 |
|
JOGA RAM Vs. STATE OF UTTARAKHAND
|
April 7, 2008 |
|
Jokhan Lal Singh Vs. Dinesh Singh and another
|
November 15, 2008 |
|
JOKHAN MISHRA Vs. STATE OF U P
|
October 14, 2008 |
|
JUBAIR AHMAD KAZI Vs. STATE OF U P
|
March 31, 2008 |
|
Jubilant Organosys Ltd. Vs. Customs, Excise and Service Tax Appellate Tribunal, New Delhi And Another
|
May 7, 2008 |
|
JUGDISH Vs. ADDL SESSIONS JUDGE/FAST TRACK COURT SIDDARTH NAGAR
|
March 3, 2008 |
|
JUMAI Vs. STATE OF U P
|
May 8, 2008 |
|
JYOTI BALA Vs. STATE OF UTTARAKHAND
|
December 16, 2008 |
|
Jyoti Prasad Gongal Vs. IIIrd Additional District Judge, Agra and others
|
October 20, 2008 |
|
K J COSMETICAL LTD Vs. STATE OF UTTARANCHAL
|
January 3, 2008 |
|
K R B L LTD Vs. STATE OF U P
|
May 2, 2008 |
|
K S RAKHRA Vs. R K R
|
January 16, 2008 |
|
K.A.S. ZAINUL ABDEEN AND CO. Vs. COMMISSIONER, COMMERCIAL TAX
|
June 30, 2008 |
|
K.K.Srivastava Vs. U.P.State Bridge Corporation Limited, Lucknow and Others
|
August 7, 2008 |
|
KABINDRA NATH RAI Vs. UNION OF INDIA
|
July 3, 2008 |
|
KAILASH CHANDRA Vs. ISRAR AHMAD AND ORS
|
February 13, 2008 |
|
KAILASH CHANDRA DIXIT Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 18, 2008 |
|
KAILASH CHANDRA GOEL Vs. BOARD OF REVENUE
|
August 27, 2008 |
|
Kailash Chandra Kandpal Vs. State
|
December 24, 2008 |
|
KAILASH MAURYA Vs. UNION OF INDIA
|
May 9, 2008 |
|
Kailash Narain Srivastava Vs. State of U.P.and others
|
October 24, 2008 |
|
KAILASH NATH RASTOGI Vs. STATE OF U P
|
August 27, 2008 |
|
KAILASH PRASAD Vs. IVTH ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
August 21, 2008 |
|
KAILASH YADAV Vs. STATE OF U P
|
November 17, 2008 |
|
KALA SINGH Vs. STATE
|
June 25, 2008 |
|
KALAWATI Vs. STATE OF U P
|
August 8, 2008 |
|
KALAWATI Vs. IIND ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR
|
September 9, 2008 |
|
KALBE MEHNDI Vs. STATE OF U P
|
March 13, 2008 |
|
KALESHWAR Vs. STATE OF U P
|
August 8, 2008 |
|
KALI RAM Vs. STATE OF U P
|
December 17, 2008 |
|
KALIDEEN Vs. NATHU RAM GUPTA
|
July 28, 2008 |
|
KALIKA PRASAD Vs. BOARD OF REVENUE
|
November 20, 2008 |
|
KALIKA PRASAD Vs. MOHAN LAL
|
April 28, 2008 |
|
KALLU Vs. STATE OF U.P.
|
November 25, 2008 |
|
KALLU PAL Vs. STATE OF U P
|
January 24, 2008 |
|
Kalpana Vs. State of U.P.and others
|
October 17, 2008 |
|
KALPANA TIWARI Vs. STATE OF U P
|
October 17, 2008 |
|
KALUA Vs. STATE O
|
January 15, 2008 |
|
KAMA Vs. STATE OF U P
|
December 5, 2008 |
|
KAMAL PRASAD DWIVEDI Vs. STATE OF U P
|
February 27, 2008 |
|
KAMAL SINGH Vs. STATE OF U P
|
May 19, 2008 |
|
Kamal Singh @ Jugunu Vs. State of U.P.
|
June 30, 2008 |
|
KAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 7, 2008 |
|
KAMIL Vs. STATE OF UTTARAKHAND
|
July 24, 2008 |
|
KAMLA CHARAN MISRA Vs. STATE OF U.P.
|
September 8, 2008 |
|
KAMLA DEVI Vs. STATE OF UTTARANCHAL
|
January 5, 2008 |
|
Kamla Devi and others Vs. Chandra Engineering Corporation, Faizabad and others
|
November 4, 2008 |
|
Kamla Kant Agrawal Vs. State of U.P.and Others
|
July 20, 2008 |
|
Kamla Nagar Service Station and Others Vs. Union of India and Others
|
April 24, 2008 |
|
KAMLESH DEVI Vs. UNION OF INDIA
|
May 5, 2008 |
|
KAMLESH KUMAR Vs. STATE OF U.P.
|
April 16, 2008 |
|
KAMLESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 CHITRAKOOT
|
February 22, 2008 |
|
KAMLESH KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
June 25, 2008 |
|
KAMLESH KUMARI Vs. STATE OF U P
|
May 26, 2008 |
|
KAMLESH PRADHAN Vs. STATE OF U P
|
December 16, 2008 |
|
Kamleshwar (Dead) Vs. Deputy Director of Consolidation and others
|
May 7, 2008 |
|
KAMLI DEVI Vs. STATE OF U P
|
September 22, 2008 |
|
KAMREJ Vs. STATE OF UTTARAKHAND
|
April 15, 2008 |
|
Kamta Prasad @ Pappu Vs. State of U.P.and another
|
September 11, 2008 |
|
KAMTA PRASAD AGARWAL Vs. THAKUR SHYAM SUDER JI DEVTA
|
December 19, 2008 |
|
KAN SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2008 |
|
KANAHAIYA LAL AGARWAL Vs. DISTRICT JUDGE BALLIA
|
October 23, 2008 |
|
KANAK LATA DWIVEDI Vs. STATE OF U P
|
March 31, 2008 |
|
KANAK SINGH Vs. STATE OF U P
|
December 4, 2008 |
|
Kanak Singh and Others Vs. State of U.P and Others
|
November 20, 2008 |
|
KANCHAN SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 8, 2008 |
|
KANCHHI LAL KALYAN Vs. BHAGWAN DEI
|
February 29, 2008 |
|
KANHAIYA LAL Vs. STATE OF U P
|
June 2, 2008 |
|
Kanhaiya Lal Vs. U.P.Lok Seva Adhikaran and others
|
September 1, 2008 |
|
Kanhaiya Lal Bansal Vs. Sahitya Bhawan Publishers & Distributors (Pvt.) Ltd.and others
|
September 26, 2008 |
|
KANHAIYA LAL BANSAL Vs. SAHITYA BHAWAN PUBLISHERS AND DISTRIBUTORS PRIVATE LIMITED
|
July 26, 2008 |
|
KANPUR ELECTRICITY SUPPLY COMPANY LTD Vs. ASHOK
|
July 1, 2008 |
|
KANPUR JAL SANSTHAN Vs. CHAMPA DEVI
|
May 19, 2008 |
|
KANPURAALOOARHATI ASSOCIATION Vs. STATE OF U P
|
March 17, 2008 |
|
KANT VERMA Vs. STATE OF UTTARAKHAND
|
June 5, 2008 |
|
KANTI DEVI Vs. KANPUR DEVELOPMENT AUTHORITY
|
February 4, 2008 |
|
KANTI PRAKASH BINDAL Vs. A D J COURT NO 11 MEERUT
|
December 5, 2008 |
|
KANTI PRASAD OM PRAKASH Vs. TEJPAL GUPTA
|
July 3, 2008 |
|
KANWAR HASAN Vs. STATE OF U P
|
February 20, 2008 |
|
KANYA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANNAUJ
|
August 1, 2008 |
|
KAPIL Vs. STATE OF U P
|
May 9, 2008 |
|
KAPIL DHAWAN Vs. CHHOTEY LAL GAYA PRASAD TRUST AND ORS
|
December 5, 2008 |
|
KAPIL KUMAR Vs. STATE OF U P
|
November 4, 2008 |
|
KARAN SINGH Vs. STATE OF U P
|
July 28, 2008 |
|
KARAN SINGH Vs. STATE OF U P
|
March 20, 2008 |
|
KARE SINGH Vs. STATE OF U P
|
February 1, 2008 |
|
KARIM SHAH Vs. STATE OF UP
|
April 7, 2008 |
|
KARMA GRAMODYOG VIKASSAMITI UNNAO Vs. STATE OF U P
|
January 30, 2008 |
|
Karnail Singh Vs. State of U.P.
|
December 18, 2008 |
|
KARODI Vs. DASAI
|
February 18, 2008 |
|
Kashi Nath Vs. Arati Devi and Others
|
May 16, 2008 |
|
KASHI ORNAMENT HOUSE Vs. COMMISSIONER OF TRADE TAX
|
August 7, 2008 |
|
KASTUBA NAND PATHAK Vs. STATE OF UTTARANCHAL
|
August 8, 2008 |
|
KAUMUDI MISHRA AND ORS Vs. STATE OF U P AND ORS
|
February 29, 2008 |
|
KAUSHAL KISHORE Vs. STATE OF U P
|
December 3, 2008 |
|
KAUSHAL KISHORE SINGH Vs. GOVIND SINGH
|
April 8, 2008 |
|
KAVITA DEVI Vs. STATE OF U P
|
April 9, 2008 |
|
Kavita Kumar Vs. State of U.P
|
August 11, 2008 |
|
KAVITARANI Vs. STATE OF U P
|
August 27, 2008 |
|
Kedar Nath Singh Vs. State of U.P.and Others
|
May 31, 2008 |
|
KEDAR NATH SINGH SON OF LATE MANGAL PRASAD SINGH Vs. STATE GOVT. OF U.P. THROUGH SECRETARY, DIRECTOR HIGHER EDUCATION AND ORS.
|
May 13, 2008 |
|
KEDARNATH Vs. FULENA
|
December 1, 2008 |
|
KEDARRAM Vs. STATE OF U P
|
July 18, 2008 |
|
KENDRIYA KARMCHARI SAHKARI GREH NIRMANSAMITI LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
August 7, 2008 |
|
KESAR ENTERPRISES LIMITED Vs. STATE OF U P
|
July 30, 2008 |
|
KESHAV CHAND Vs. BOARD OF REVENUE U P ALLAHABAD
|
July 30, 2008 |
|
Keshav Dev Sharma Vs. Assistant Regional Manager, U.P.S.R.T.C., Hathras and Ors.
|
January 8, 2008 |
|
KESHAV KRISHNA MALVIYA Vs. STATE OF U P
|
December 8, 2008 |
|
KESHAV NISHAD Vs. STATE OF U.P.
|
April 7, 2008 |
|
KESHAV SINGH Vs. STATE OF UP
|
January 31, 2008 |
|
Kewal Kishan Bhalla Vs. Sardar Joginder Singh And Another
|
August 7, 2008 |
|
KHAILD AHMAD KHAN Vs. STATE OF U P
|
January 2, 2008 |
|
KHALID Vs. STATE OF U P
|
September 5, 2008 |
|
KHALID AHMAD KHAN Vs. STATE OF U P
|
February 1, 2008 |
|
KHALID ALIAS GUDDU Vs. FAHAD
|
April 30, 2008 |
|
KHALIQ AHMAD Vs. STATE OF U P
|
January 23, 2008 |
|
Khalsa Vidyak Sabha & Ors. Vs. State of U.P. & Ors.
|
November 3, 2008 |
|
Khalsa Vidyak Sabha and others Vs. State of U.P. and others
|
November 14, 2008 |
|
KHARKOO Vs. STATE OF U P
|
December 2, 2008 |
|
KHATEEB AHMAD Vs. STATE OF U P
|
April 25, 2008 |
|
KHEM CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA
|
December 17, 2008 |
|
Khilari Vs. Deputy Director of Consolidation, Baghpat and others
|
March 27, 2008 |
|
Khushal Singh Bhandari Vs. Additional Secretary, Awas Department and others
|
December 2, 2008 |
|
KIRAN DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIABAD
|
March 7, 2008 |
|
KIRAN PAL Vs. STATE OF U P
|
February 6, 2008 |
|
KIRAN PAL ALIAS RINKU Vs. STATE OF U P
|
December 19, 2008 |
|
KIRAN RAI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
|
January 23, 2008 |
|
KISAN BRICK WORKS Vs. COMMISSIONER OF TRADE TAX
|
July 10, 2008 |
|
KISAN EDUCATION SOCIETY Vs. DISTRICT JUDGE MEERUT
|
October 17, 2008 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. UNION OF INDIA
|
February 8, 2008 |
|
KISHAN LAL Vs. STATE OF U P
|
April 24, 2008 |
|
KISHAN LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL UTTARAKHAND
|
May 16, 2008 |
|
KISHAN SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
|
August 13, 2008 |
|
KISHORI LAL SINGH Vs. STATE OF U P
|
April 23, 2008 |
|
KM ANSUL PAGARIA Vs. GAURAV KUMAR DEV
|
September 2, 2008 |
|
KM POONAM Vs. STATE OF U P
|
January 5, 2008 |
|
KM POONAM BAGHEL Vs. STATE OF U P
|
August 26, 2008 |
|
KM USHA KHARE Vs. STATE OF U P
|
October 13, 2008 |
|
KRIBHCO SHYAM FERTILIZERS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 5, 2008 |
|
KRIPAL Vs. STATE OF U P
|
August 27, 2008 |
|
Kripal Singh Vs. State of U.P.and others
|
October 20, 2008 |
|
KRISHAN ALIAS TIJUWA Vs. STATE O
|
February 4, 2008 |
|
KRISHAN KUMAR Vs. RUCHI
|
July 8, 2008 |
|
KRISHI UTPADAN MANDI SAMITI Vs. U P INDUSTRY FELICITATION COUNCIL
|
May 23, 2008 |
|
KRISHI UTPADAN MANDI SAMITI SHAHGANJ JAUNPUR Vs. VISHWANATH
|
May 12, 2008 |
|
KRISHN KUMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY AND
|
February 19, 2008 |
|
KRISHNA BALDEO Vs. STATE OF U P
|
December 1, 2008 |
|
Krishna Chandra Srivastava Vs. State of U.P. and others
|
November 20, 2008 |
|
KRISHNA CHANDRA YADAV @ JHINKU YADAV Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA, LUCKNOW A
|
May 12, 2008 |
|
KRISHNA DEVI Vs. MAHAVIR PRASAD
|
September 18, 2008 |
|
KRISHNA KANT DUBEY Vs. STATE OF U P
|
December 19, 2008 |
|
KRISHNA KUMAR Vs. STATE OF U P
|
February 28, 2008 |
|
KRISHNA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR VARANASI AND
|
February 29, 2008 |
|
KRISHNA KUMAR Vs. STATE OF U P
|
March 20, 2008 |
|
KRISHNA KUMAR Vs. STATE OF U.P.
|
July 16, 2008 |
|
KRISHNA KUMAR AGARWAL Vs. V K JAIN
|
April 22, 2008 |
|
KRISHNA KUMAR PANDEY ALIAS KUKKOO PANDEY Vs. STATE OF U P
|
June 17, 2008 |
|
KRISHNA KUMAR RAI Vs. STATE OF U P
|
September 25, 2008 |
|
KRISHNA KUMAR SHARMA Vs. STATE OF U P
|
January 23, 2008 |
|
KRISHNA KUMAR SRIVASTAVA Vs. JUDGE SMALL CAUSES COURT, ALLAHABAD AND OTHERS
|
August 26, 2008 |
|
KRISHNA KUMARI Vs. BRIJESH KUMAR GUPTA
|
December 5, 2008 |
|
KRISHNA MOHAN CHAND Vs. STATE OF U P
|
September 16, 2008 |
|
KRISHNA MOHAN SHARMA Vs. LABOUR COURT AGRA
|
August 25, 2008 |
|
KRISHNA PAL SINGH YADAV Vs. STATE OF U P
|
August 4, 2008 |
|
KRISHNA SINGH GARBIYAL Vs. STATE OF UTTARAKHAND
|
June 27, 2008 |
|
KSHAMA PANDEY Vs. STATE OF U P
|
December 8, 2008 |
|
KUCKO ALIAS PRAVIN KUMAR Vs. STATE
|
August 28, 2008 |
|
KULDEEP KUMAR TRIPATHI Vs. RAN BAHADUR
|
July 14, 2008 |
|
KULDEEP SHARMA Vs. STATE OF U P
|
December 15, 2008 |
|
Kuldeep Singh Vs. State of U.P.and others
|
September 30, 2008 |
|
KULDEEP SINGHAL Vs. STATE OF U P
|
April 25, 2008 |
|
KUM. SABAALI Vs. STATE OF U.P. AND ANOTHER
|
September 5, 2008 |
|
Kum.Usha Khare Vs. State of U.P.And Others
|
October 13, 2008 |
|
KUMAR PAL SINGH Vs. CHIEF MANAGING DIRECTOR U P POWER CORPORATIONLTD
|
September 12, 2008 |
|
KUNAL BHATT Vs. U P TECHNICAL UNIVERSITY IET CAMPUS LUCKNOW
|
January 23, 2008 |
|
KUNDAN SINGH Vs. STATE
|
August 7, 2008 |
|
KUNJ BEHARI Vs. STATE OF U P
|
February 26, 2008 |
|
KUNTI DEVI WIFE OF MAHESH CHANDRA R/O BHAWANIGANJ RAM NAGAR DISTRICT NAINITAL Vs. SECOND ADDITIONAL DISTRICT-JUDGE NAINITAL
|
December 29, 2008 |
|
KUNWAR PAL Vs. STATE OF UTTARANCHAL
|
August 13, 2008 |
|
KUSMA DEVI Vs. RISHI KUMAR
|
August 11, 2008 |
|
KUSMA DEVI Vs. STATE OF U P
|
November 6, 2008 |
|
KUSUM RANI RASTOGI Vs. XTH ADDL DISTRICT JUDGE LUCKNOW
|
December 3, 2008 |
|
Kusum Rani Rastogi Vs. Xth Addl. District Judge, Lucknow and others
|
December 18, 2008 |
|
LACHHMAN Vs. STATE O
|
March 13, 2008 |
|
LAHURI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH AND
|
March 4, 2008 |
|
Lakhami Vs. State of U.P.and others
|
October 16, 2008 |
|
Lakhan Singh Vs. State of U.P.
|
September 9, 2008 |
|
LAKHPATI DEVI Vs. STATE OF U P
|
April 16, 2008 |
|
LAL ABHAIRO PRASAD SARAF Vs. UNION OF INDIA
|
April 21, 2008 |
|
LAL BAHADUR Vs. STATE OF U P
|
March 17, 2008 |
|
LAL BAHADUR Vs. A D J ETAH
|
July 31, 2008 |
|
LAL BAHADUR SINGH Vs. STATE OF U P
|
December 10, 2008 |
|
Lal Bahadur Yadav Vs. Union of India and Others
|
September 22, 2008 |
|
LAL CHANDRA Vs. KALAWATI DEVI
|
July 10, 2008 |
|
Lal Chandra Jain Vs. XIIIth A.DJ.Kanpur Nagar and another
|
August 14, 2008 |
|
Lal Chandra Saroj Vs. State of U.P.And Others
|
October 24, 2008 |
|
Lal Mohammad and Another Vs. Chhadami
|
August 13, 2008 |
|
LAL PRATAP SINGH Vs. STATE OF U P
|
December 5, 2008 |
|
LAL SINGH Vs. STATE OF UP
|
March 14, 2008 |
|
LALIT ALIAS KALLIYA Vs. STATE OF U P
|
April 29, 2008 |
|
LALIT KISHORE SINGH Vs. STATE OF U P
|
April 18, 2008 |
|
LALIT KUMAR TIWARI Vs. STATE OF U P
|
April 23, 2008 |
|
LALIT SINGH Vs. STATE OF U P
|
December 16, 2008 |
|
LALITA DEVI (SMT.) Vs. IIIRD ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
|
August 12, 2008 |
|
Lalji Tiwari Vs. District Inspector of Schools, Mirzapur and others
|
September 15, 2008 |
|
LALLAN PRASAD Vs. STATE OF U P
|
February 26, 2008 |
|
LALLOO LODHI Vs. STATE OF U P
|
April 1, 2008 |
|
LALLOO MALLAH Vs. BOARD OF REVENUE U P ALLAHABAD
|
May 16, 2008 |
|
LALLOO RAM Vs. D D C BARABANKI AND
|
February 4, 2008 |
|
LALLU RAM Vs. STATE OF U P
|
January 28, 2008 |
|
Laloo Lodhi Vs. State of U.P.
|
April 1, 2008 |
|
Lalta (Dead) Through LRs. Vs. Dy.Director of Consolidation, Varanasi and others
|
March 26, 2008 |
|
Lalti Devi Vs. State of U.P.And Others
|
November 5, 2008 |
|
Laraiti Devi and others Vs. Shakuntala Devi
|
August 27, 2008 |
|
LAVI YADAV Vs. STATE OF U P
|
January 31, 2008 |
|
LAXMAN Vs. SAVITA DEVI
|
January 28, 2008 |
|
LAXMAN DAYAL Vs. COMMISSIONER OF CENTRAL EXCISE ALLAHABAD
|
September 2, 2008 |
|
LAXMAN SINGH Vs. STATE OF UTTARANCHAL
|
February 12, 2008 |
|
LAXMAN SINGH DHARMSHATRU Vs. STATE OF UTTARAKHAND
|
August 29, 2008 |
|
LAXMI Vs. STATE OF U P
|
December 10, 2008 |
|
Laxmi Kant Bajpai Vs. Haji Yaqoob and Others
|
May 12, 2008 |
|
LAXMI NARAYAN Vs. RENT CONTROL AND EVICTION OFFICER
|
July 9, 2008 |
|
LAXMI PRASAD Vs. STATE OF U P
|
July 17, 2008 |
|
LAXMI SHANKAR BAJPAI Vs. ADDL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
|
August 8, 2008 |
|
LAXMINIYA Vs. STATE OF U P
|
December 19, 2008 |
|
LEENA KATIYAR Vs. STATE OF U P
|
July 11, 2008 |
|
LEKHRAJ Vs. STATE OF U P
|
April 9, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DISTRICT JUDGE ETAH
|
September 2, 2008 |
|
LILA VISHWAKARMA Vs. STATE OF U P
|
August 28, 2008 |
|
Lilavati Vs. State of U.P.and Others
|
August 12, 2008 |
|
Lipton India Ltd., Ghaziabad Vs. State of U.P.And Others
|
November 20, 2008 |
|
LIYAKAT Vs. STATE
|
July 5, 2008 |
|
Liyakat Bibi Vs. Deputy Director of Consolidation, Hardoi and others
|
November 11, 2008 |
|
LIYAQAT Vs. STATE OF U P
|
May 7, 2008 |
|
LOHIA MACHINES LML KARAMCHARI SANGH Vs. REGISTRAR TRAD UNIONS
|
April 21, 2008 |
|
LOK SINGH Vs. STATE OF U P
|
August 5, 2008 |
|
LOKESH SINGH Vs. STATE OF U P
|
January 21, 2008 |
|
LOLAR RAM PATHAK AND ORS Vs. STATE OF U P AND ORS
|
April 16, 2008 |
|
LORD RADHA KRISHNA JI MAHARAJ Vs. ACHARYA GOPAL KRISHNA GOSWAMI
|
December 11, 2008 |
|
LOUISE KHURSHID INDIAN NATIONAL CONGRESS Vs. KULDEEP GANGWAR
|
April 9, 2008 |
|
LT.COL.RAVI SHANKER SHARMA (RETD.) Vs. STATE OF U.P.AND ANOTHER
|
November 25, 2008 |
|
LUXMI DEVI BAJPAI Vs. KUMAR WOOLLEN MILLS
|
April 23, 2008 |
|
LUXMI RASTOGI Vs. STATE OF U P
|
December 8, 2008 |
|
M K BAJPAI Vs. STATE OF U P
|
July 29, 2008 |
|
M M AGARWAL Vs. UNION OF INDIA
|
February 15, 2008 |
|
M S KAPOOR Vs. RAJIV GUPTA
|
February 8, 2008 |
|
M.P.Mathur Vs. Union Bank of India and Others
|
February 29, 2008 |
|
M.R. SOAP PVT. LTD Vs. COMMISSIONER OF TRADE TAX
|
March 3, 2008 |
|
MACHHUWA MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE OF U P
|
August 1, 2008 |
|
MADAN MOHAN AGARWAL Vs. GIRISH KUMAR CHATURVEDI
|
September 16, 2008 |
|
MADHO PRASAD AND COMPANY THROUGH ITS PROPRIETOR Vs. UNION OF INDIA (UOI) THROUGH PRINCIPAL SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT GOVERNMENT OF INDIA,
|
November 19, 2008 |
|
MADHUBAN VERMA Vs. STATE OF U P
|
October 20, 2008 |
|
Madhukar Dwivedi Vs. State of U.P.through Secretary (Appointments) and others
|
September 30, 2008 |
|
MAGGOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 20, 2008 |
|
MAGNUM BUILDERS AND DEVELOPERS AND CHAWALA CONSTRUCTION Vs. IRCON INTERNATIONAL LIMITED
|
May 21, 2008 |
|
MAHADEO PRASAD Vs. RAKSHA GOSWAMI
|
December 2, 2008 |
|
MAHAK SINGH Vs. STATE
|
August 7, 2008 |
|
Mahanand Singh Vs. Principal Conservator of Forest, U.P.Lucknow and Others
|
December 17, 2008 |
|
MAHANT ASHOK PRAPANNA SHARMA Vs. STATE OF UTTARANCHAL
|
January 10, 2008 |
|
MAHARAJ SINGH Vs. SURENDRA KUMAR SHARMA
|
January 8, 2008 |
|
MAHARAJ SINGH Vs. DISTRICT EDUCATION OFFICER
|
December 5, 2008 |
|
MAHARISHI SHIKSHA SANSTHAN Vs. STATE OF U P
|
December 1, 2008 |
|
MAHARISHI SHIKSHA SANSTHAN Vs. STATE OF U P
|
October 22, 2008 |
|
MAHATAM SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
October 15, 2008 |
|
MAHAVEER PRASAD SHARMA Vs. MOHAMMAD WASHIM
|
March 29, 2008 |
|
MAHAVIR SINGH Vs. STATE OF U P
|
September 10, 2008 |
|
MAHBOOB ALI Vs. INDRAWATI
|
January 30, 2008 |
|
MAHBOOB HUSAIN Vs. STATE OF U P
|
December 8, 2008 |
|
MAHENDRA DHARDUBEY Vs. PRASHU RAM PANDEY
|
December 5, 2008 |
|
MAHENDRA PAL SINGHAL Vs. DISTRICT JUDGE KANPUR NAGAR
|
April 11, 2008 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
October 13, 2008 |
|
Mahendra Singh Vs. Board of Revenue, U.P., Allahabad and others
|
September 25, 2008 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
June 18, 2008 |
|
MAHENDRA SINGH Vs. BOARD OF REVENUE ALLAHABAD AND
|
February 5, 2008 |
|
MAHENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD AND
|
March 14, 2008 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
December 3, 2008 |
|
MAHENDRA SINGH Vs. HAQIMUDDIN
|
November 27, 2008 |
|
MAHENDRA SINGH VERMA Vs. KAUSHALYA DEVI
|
July 29, 2008 |
|
MAHENDRA YADAV Vs. STATE OF U P
|
September 23, 2008 |
|
MAHESH ALIAS PRADEEP Vs. STATE OF U P
|
August 27, 2008 |
|
MAHESH CHAND AGARWAL Vs. PRESCRIBED AUTHORITY/JUDGE SMALL CAUSES COURT AGRA
|
February 13, 2008 |
|
MAHESH CHANDER NIGAM Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR DEHAT
|
August 11, 2008 |
|
MAHESH CHANDRA Vs. STATE OF U P
|
July 16, 2008 |
|
Mahesh Chandra Dwivedi Vs. State of U.P.And Another
|
July 16, 2008 |
|
MAHESH DUBEY ALIAS MAHESH NARAYAN DWIVEDI Vs. SHIVAJI KATIYAR
|
March 27, 2008 |
|
MAHESH KUMAR BAJPAI Vs. KANPUR DEVELOPMENT AUTHORITY
|
February 21, 2008 |
|
MAHESH KUMAR VERMA Vs. CIVIL JUDGE J D WEST ALLAHABAD
|
July 31, 2008 |
|
MAHESH PRAKASH GUPTA Vs. COMMISSIONER OF TRADE TAX
|
August 12, 2008 |
|
MAHESH PRATAP SINGH Vs. COMMISSIONER FOOD AND CIVIL SUPPLY JAWAHAR BHAWAN
LUCKNOW
|
January 11, 2008 |
|
MAHESH SINGH Vs. STATE
|
July 31, 2008 |
|
MAHESH SINGH YADAV Vs. STATE OF U P
|
April 19, 2008 |
|
MAHIMA GLASS CRAFT INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
|
July 29, 2008 |
|
MAHIPAL Vs. STATE OF U P AND OTHERS
|
August 17, 2008 |
|
MAHIPAL Vs. STATE OF U P
|
October 17, 2008 |
|
MAHIPAL SINGH Vs. STATE OF U P
|
February 8, 2008 |
|
Mahipal Singh Vs. State of U.P.and others
|
September 26, 2008 |
|
MAHMOOD Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
|
September 30, 2008 |
|
Mahmood Ahmad Vs. Sohan Lal Major
|
September 11, 2008 |
|
MAHMOOD ALIAS BITTU Vs. STATE OF UTTARAKHAND
|
August 11, 2008 |
|
MAINUDDIN Vs. MANAGING DIRECTOR UP STATE ROAD TRANSPORT
|
February 20, 2008 |
|
MAITHILI SHARAN DIXIT Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
September 3, 2008 |
|
Maithli Sharan Dixit Vs. Board of Revenue, U.P.at Allahabad and others
|
November 3, 2008 |
|
MAK PLASTIC P LTD Vs. U P FINANCE CORPORATION
|
August 22, 2008 |
|
MAKHAN SINGH Vs. STATE
|
March 27, 2008 |
|
Mala Devi Vs. State of U.P. and others
|
October 15, 2008 |
|
MALHOTRA TRACTORS Vs. CHIEF MANAGER STATE BANK OF INDIA
|
December 18, 2008 |
|
MALIKA KHATOON Vs. R C AND E G /ADDITIONAL CITY MAGISTRATE III KANPUR NAGAR
|
July 31, 2008 |
|
MALLU Vs. STATE OF U P
|
August 22, 2008 |
|
MALTI DEVI Vs. STATE OF U P
|
February 19, 2008 |
|
Malti Devi Vs. State of U.P.and others
|
August 19, 2008 |
|
MALTI PANDEY Vs. LOK NATH
|
August 18, 2008 |
|
MAMTA KANOJIA ALIAS PINKI Vs. DEVESH KUMAR KANOJIA
|
May 15, 2008 |
|
MAMTA RANI Vs. STATE OF U P
|
December 8, 2008 |
|
MAN BAHADUR Vs. UTTARAKHAND JAL SANSTHAN
|
August 19, 2008 |
|
MAN MOHAN ANAND Vs. STATE OF U P
|
January 30, 2008 |
|
MAN MOHAN SINGH NEGI Vs. UNION OF INDIA
|
April 3, 2008 |
|
MAN SINGH Vs. COMMISSIONER BAREILLY
|
March 5, 2008 |
|
MAN SINGH YADAV Vs. STATE OF U P
|
December 10, 2008 |
|
Manga and others Vs. State of U.P.and another
|
March 31, 2008 |
|
MANGALA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 26, 2008 |
|
MANGALORE GANESH BEEDI WORKS Vs. GOKALESH PATHAK
|
May 27, 2008 |
|
MANGALSEN ALIAS MANGA SON OF RAGHUPATH (ABATED) AN Vs. STATE OF U P
|
January 16, 2008 |
|
Mangaru and others Vs. State of U.P.
|
March 29, 2008 |
|
Mangla Devi Vs. State of U.P.and others
|
September 30, 2008 |
|
MANI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR AND A
|
February 13, 2008 |
|
Mani Ram & Ors. Vs. State of U.P.& Ors.
|
September 26, 2008 |
|
MANISH Vs. STATE OF U P
|
February 19, 2008 |
|
MANISH ENGINEERING ENTERPRISES Vs. MANAGING DIRECTOR
|
January 25, 2008 |
|
MANISH GARG Vs. SANJAY BHOLA
|
May 7, 2008 |
|
MANISH KUMAR SINGH Vs. STATE O
|
February 29, 2008 |
|
MANISH PANDEY Vs. STATE OF U P
|
March 20, 2008 |
|
MANISH TANDON Vs. RICHA TANDON
|
August 6, 2008 |
|
MANJEET KAUR Vs. DHARMENDRA TULI
|
June 30, 2008 |
|
MANJU DEVI Vs. STATE OF U P
|
April 4, 2008 |
|
MANJU SHARMA Vs. UNION OF INDIA
|
March 25, 2008 |
|
MANJU TRIPATHI Vs. STATE OF U P
|
February 18, 2008 |
|
MANJUSHA AARORA Vs. STATE OF U P
|
July 1, 2008 |
|
Mankeshwar Sharma Vs. State of U.P. and Others
|
October 20, 2008 |
|
Manmohan Anand and Another Vs. State of U.P.and Others
|
January 30, 2008 |
|
MANNOO PRASAD Vs. UPPER COLLECTOR PRASHASAN KANPUR DEHAT
|
September 2, 2008 |
|
MANNU LAL AND 33 ORS AND KAMAL UDDIN AND 14 ORS Vs. DEPUTY LABOUR COMMISSIONER
|
February 12, 2008 |
|
MANOJ Vs. STATE OF U P
|
July 4, 2008 |
|
MANOJ Vs. STATE OF U P
|
February 15, 2008 |
|
MANOJ Vs. STATE OF U P
|
January 21, 2008 |
|
MANOJ Vs. STATE OF U P
|
April 23, 2008 |
|
MANOJ KUMAR Vs. BHARTI DEVI
|
February 28, 2008 |
|
MANOJ KUMAR Vs. XTH ADDL DISTRICT JUDGE
|
August 7, 2008 |
|
MANOJ KUMAR Vs. STATE OF U P
|
August 20, 2008 |
|
MANOJ KUMAR Vs. STATE OF U P
|
December 16, 2008 |
|
MANOJ KUMAR GAUTAM Vs. STATE U P
|
October 17, 2008 |
|
Manoj Kumar Gautam Vs. State of U.P.and another
|
December 17, 2008 |
|
MANOJ KUMAR GUPTA Vs. STATE OF U P
|
September 12, 2008 |
|
Manoj Kumar Gupta and Keshav Kumar Gupta and others Vs. State
|
September 12, 2008 |
|
Manoj Kumar Rajput Vs. State of U.P.AND Others
|
October 24, 2008 |
|
Manoj Kumar Sahu Vs. Union of India and Others
|
July 25, 2008 |
|
Manoj Kumar Tiwari And Others Vs. State of U.P.and Others
|
August 22, 2008 |
|
MANOJ KUMAR YADAV Vs. STATE OF U P
|
July 24, 2008 |
|
MANOJ SAHI Vs. STATE
|
March 17, 2008 |
|
MANOJ TEWARI Vs. MAHENDRA SINGH SODHA
|
April 17, 2008 |
|
Manorama Devi And Others Vs. District Magistrate, Ghaziabad And Others
|
July 14, 2008 |
|
MANORMA SINGH Vs. S D M GHOSI MAU
|
December 5, 2008 |
|
MANPREET KAUR Vs. DEVENDRA PAL SINGH
|
August 7, 2008 |
|
MANSHA RAM MISHRA Vs. STATE OF U P
|
February 2, 2008 |
|
MANZOORA Vs. STATE OF U P
|
September 30, 2008 |
|
MAQSOOD AHMAD Vs. IZHAR AHMAD
|
December 5, 2008 |
|
MARKANDE MANI TRIPATHI Vs. BRAJESH MANI TRIPATHI
|
March 4, 2008 |
|
MARVARI SEVA SANGH VARANASI Vs. STATE OF UP
|
August 22, 2008 |
|
MASSI Vs. STATE O
|
February 20, 2008 |
|
MATA DEEN Vs. STATE OF U P
|
February 20, 2008 |
|
MATA PRASAD SINGH ALIAS DIPPU SINGH Vs. ANJANI KUMAR TEWARI D
|
July 30, 2008 |
|
Mataprasad Gupta Vs. State of U.P.And Others
|
October 29, 2008 |
|
MATGANJAN Vs. STATE OF U P
|
July 2, 2008 |
|
MATHURA Vs. STATE OF U P
|
April 7, 2008 |
|
MATHURA PRASAD Vs. A D J BANDA
|
October 16, 2008 |
|
MATSYAJIWI SAHKARI SAMITI LIMITED Vs. STATE OF U P
|
October 22, 2008 |
|
MAULVI ABDUL RAHMAN SIYAI Vs. SARDAR MAQBOOL HASAN
|
December 17, 2008 |
|
MAULVI MOINUDDIN Vs. SARDAR MAQBOOL HASAN
|
February 21, 2008 |
|
MAUNI ASHRAM JHUNSI ALLAHABAD Vs. STATE OF U P
|
February 28, 2008 |
|
MAYA DEVI Vs. STATE OF U P
|
December 16, 2008 |
|
MAYA SHANKER PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
December 10, 2008 |
|
Maya Shukla Vs. State of Uttar Pradesh & others
|
December 19, 2008 |
|
MAYANK KESARI Vs. STATE OF U P
|
April 15, 2008 |
|
MAZAHIR HUSSAIN Vs. STATE OF U P
|
July 18, 2008 |
|
MEDICAL COUNCIL OF INDIA Vs. SUBHARTI K K B CHARITABLE TRUST
|
April 1, 2008 |
|
MEDILAL Vs. ACHALA KHANNA DIRECTOR RAJYA SAIKSHIK ANUSANDHAN AND TRAINING COURSE LUCKNOW
|
July 23, 2008 |
|
MEEKIN TRANSMISSION LTD Vs. STATE OF U P
|
February 14, 2008 |
|
MEENA SRIVASTAVA Vs. STATE OF U P
|
November 4, 2008 |
|
Meena Srivastava Vs. Ram Kishore Tiwari And Others
|
November 28, 2008 |
|
MEERA Vs. STATE O
|
February 28, 2008 |
|
Meera Pandey Vs. State of U.P.and Another
|
February 19, 2008 |
|
MEETA SALANI Vs. RAVIKANT SHARMA
|
May 22, 2008 |
|
MEGH NATH GUPTA Vs. STATE OF U P
|
April 11, 2008 |
|
MEGH SHYAM SINGH RAWAT Vs. CHETAN GANDHI
|
January 11, 2008 |
|
MEGHNATH Vs. XITH A D J VARANASI
|
May 23, 2008 |
|
MEGHRAJ PARIHAR Vs. STATE OF U P
|
July 4, 2008 |
|
MEGHRAJ SINGH Vs. STATE OF U P
|
January 30, 2008 |
|
MEHROON NISHA Vs. ALLAH TALA WAQF NO 232 MASJID AKHOON ZADASAHIB BAREILLY
|
December 15, 2008 |
|
MEWA LAL Vs. KEDAR NATH
|
November 4, 2008 |
|
MICROCOMM INDIA LIMITED Vs. UNION OF INDIA
|
April 11, 2008 |
|
Microcomm India Ltd. Vs. Union of India and Others
|
April 11, 2008 |
|
MILKIAT SINGH Vs. BHAJAN SINGH
|
May 16, 2008 |
|
Milkiyat Singh and others, Etc Vs. Union of India and others, Etc.
|
September 26, 2008 |
|
Milky Sodhi Vs. Union of India and Others
|
September 3, 2008 |
|
MINU AGARWAL Vs. STATE OF U P
|
December 3, 2008 |
|
MISHWAH AZIZ Vs. STATE OF U P
|
May 9, 2008 |
|
MISS INDRA SHARMA Vs. ADDITIONAL DISTRICT AND SESSION JUDGE, KANPUR NAGAR AND OTHERS
|
August 28, 2008 |
|
MITA M PATEL Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
|
August 19, 2008 |
|
MITHAEE LAL Vs. STATE OF U P
|
September 12, 2008 |
|
Mithlesh Bharadwaj Vs. State of U.P.and Others
|
July 17, 2008 |
|
MITHLESH KUMAR Vs. STATE OF U P
|
February 8, 2008 |
|
MODERN AMENITIES Vs. SECRETARY GOVT OF U P MIN OF EDU LCUKNOW
|
December 4, 2008 |
|
MODI SUGAR MILLS Vs. STATE OF U P
|
July 7, 2008 |
|
MOHABBAT ALI Vs. BHARAT OVERSEAS BANK LIMITED
|
December 12, 2008 |
|
MOHAMMAD ASLAM Vs. RAMPUR DEVELOPMENT AUTHORITY
|
November 28, 2008 |
|
MOHAMMAD AYOOB MOHAMMAD YAQUB Vs. STATE OF UTTARAKHAND
|
December 8, 2008 |
|
MOHAMMAD HANEEF Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 1, 2008 |
|
Mohammad Jabbar Siddiqui and another Vs. State of U.P. and others
|
November 11, 2008 |
|
MOHAMMAD MUSA Vs. STATE OF U.P. AND OTHERS
|
December 8, 2008 |
|
MOHAMMAD SULEMAN S/O MOHD HANIF Vs. STATE OF U P
|
December 10, 2008 |
|
MOHAMMAD TAHIR Vs. STATE OF U P
|
February 22, 2008 |
|
Mohammed Jahid Vs. State of U.P.and another
|
April 21, 2008 |
|
MOHAN CHAUDHARY Vs. STATE OF U P
|
January 17, 2008 |
|
MOHAN LAL Vs. STATE OF U P
|
June 25, 2008 |
|
MOHARRAM ALI S/O LATE MIYAUDEEN Vs. STATE OF U P
|
December 17, 2008 |
|
MOHD ABDULLAH KHAN Vs. U P SUNNI CENTRAL WAQF BOARD 3 1 MALL AVENUE LUCKNOW
|
December 11, 2008 |
|
MOHD AFROZ Vs. STATE OF U P
|
July 16, 2008 |
|
MOHD AHMAD Vs. STATE OF U P
|
March 17, 2008 |
|
MOHD AHSAN Vs. STATE OF U P
|
July 9, 2008 |
|
MOHD AKIL KHAN Vs. MUSHTAQ AHMAD
|
May 7, 2008 |
|
Mohd Akram Khan Vs. State of U.P.and others
|
August 25, 2008 |
|
MOHD AMJAD Vs. STATE OF U P
|
September 25, 2008 |
|
MOHD ARIF LARI Vs. STATE OF U P
|
December 18, 2008 |
|
Mohd Ashgar Khan Vs. State of U.P.and others
|
November 15, 2008 |
|
MOHD AYYUB KHAN Vs. STATE OF U P
|
October 14, 2008 |
|
MOHD FAROOQ Vs. ZARIF AHMAD
|
December 10, 2008 |
|
Mohd Farooq Vs. State of U.P.and others
|
October 24, 2008 |
|
MOHD HAMID Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 5, 2008 |
|
MOHD HASHIM Vs. BOARD OF MADARSA EDUCATION U P LUCKNOW
|
May 26, 2008 |
|
MOHD HUSAIN Vs. STATE OF U P
|
November 17, 2008 |
|
MOHD IBRAHIM Vs. MUBARAK KHAN
|
February 14, 2008 |
|
MOHD JAHID Vs. STATE OF U P
|
April 21, 2008 |
|
MOHD KAISAR Vs. CHABBILI DEVI
|
May 2, 2008 |
|
MOHD KASIM Vs. BENAF
|
July 10, 2008 |
|
MOHD KAYYUM Vs. STATE OF U P
|
May 9, 2008 |
|
MOHD MAAZ Vs. STATE OF U P
|
February 13, 2008 |
|
MOHD MUSTAFA Vs. U P ZILA DHIKARI PHOOLPUR AZAMGARH
|
May 23, 2008 |
|
Mohd Naseem Vs. State of U.P.and Another
|
August 7, 2008 |
|
MOHD RAFIQ Vs. STATE OF U P
|
September 5, 2008 |
|
MOHD RASHID Vs. ANUJ PANDEY
|
December 10, 2008 |
|
MOHD RIYAZ KHAN Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE ALIGARH
|
April 4, 2008 |
|
MOHD SAEED Vs. STATE OF U P
|
December 4, 2008 |
|
MOHD SALIM Vs. BHANU MATI
|
December 15, 2008 |
|
Mohd Sattar Khan Vs. Brijesh Kumar
|
September 1, 2008 |
|
MOHD SHAFI Vs. STATE OF U P
|
April 30, 2008 |
|
MOHD SHAHID AKHLAW Vs. UNION OF INDIA
|
July 31, 2008 |
|
MOHD TARIQ ANWAR Vs. STATE OF U P
|
September 18, 2008 |
|
MOHD UMAR ALIAS MUNNA Vs. VTH A D J MEERUT
|
July 11, 2008 |
|
MOHD YAMEEN SIDDIQUI Vs. VIITH ADDL DISTRICT JUDGE LUCKNOW
|
August 20, 2008 |
|
MOHD YUNUS Vs. PURSHOTTAM
|
July 15, 2008 |
|
MOHD ZAHEER KHAN Vs. D D C
|
September 8, 2008 |
|
MOHD ZAKARIA Vs. ISHRAT BEGUM
|
February 6, 2008 |
|
MOHD ZEESHAN Vs. STATE OF U P
|
February 25, 2008 |
|
MOHD. IBRAHIM Vs. STATE OF U.P. AND OTHERS
|
July 28, 2008 |
|
MOHD. UMAR Vs. STATE OF U.P. AND OTHERS
|
October 17, 2008 |
|
MOHD. WAHID Vs. RENT CONTROL & EVICTION OFFICER, 1ST, ALLAHABAD AND OTHERS
|
August 11, 2008 |
|
Mohd.Abrar Ahmad Vs. Deputy Director of Consolidation And Others
|
May 7, 2008 |
|
Mohd.Afroz Vs. State of U.P.
|
May 16, 2008 |
|
Mohd.Ikhlaque Vs. State of U.P.and another
|
November 11, 2008 |
|
Mohd.Imran Vs. State of U.P.and others
|
October 14, 2008 |
|
Mohd.Qaisar Vs. Chhabili Devi and others
|
November 5, 2008 |
|
Mohd.Shaukat ali Vs. Vth addl.District judge and another
|
September 2, 2008 |
|
Mohini B Manwani Girls Degree College, Kanpur and another Vs. State of U.P.and others
|
November 20, 2008 |
|
MOHIT KHARE Vs. STATE OF U P
|
January 9, 2008 |
|
Momin Vs. State of U.P.
|
March 20, 2008 |
|
MONU Vs. JAIL SUPERINTENDENT DISTRICT JAIL JHANSI
|
July 21, 2008 |
|
MONU ALIAS VINOD KUMAR Vs. STATE OF U P
|
December 16, 2008 |
|
MOOL CHAND Vs. NEELAM DEVI
|
May 21, 2008 |
|
Moti Lal (Dead) Through L.Rs.and others Vs. Suresh Chandra and others
|
November 15, 2008 |
|
MOTORS AND DIESELS P. LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 22, 2008 |
|
MR MASSOUD HADJIAHMAD Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
MRIGENDRA SINGH Vs. STATE OF U P
|
January 16, 2008 |
|
Mudit Mittal Vs. State of U.P. and others
|
August 5, 2008 |
|
MUIR MILLS KANPUR Vs. PRESIDING OFFICER LABOUR COURT
|
January 30, 2008 |
|
MUIR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT-I U P KANPUR
|
February 6, 2008 |
|
MUKESH Vs. STATE OF U P
|
May 30, 2008 |
|
MUKESH CHAUHAN Vs. STATE OF U P
|
September 26, 2008 |
|
MUKESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE COURT NO 11 ALIGARH
|
July 15, 2008 |
|
MUKESH KUMAR VERMA Vs. STATE OF U P AND ORS
|
February 22, 2008 |
|
MUKHYA RAIL PATH NIRIKSHAK Vs. COMMISSIONER
|
July 1, 2008 |
|
MUKTI PRABHA SHARMA Vs. STATE OF U P
|
January 30, 2008 |
|
MULAKHRAJ Vs. LAJPAT RAI VARSHNEY
|
March 26, 2008 |
|
Muluk Ram & Others Vs. State
|
December 1, 2008 |
|
MUMTAZ KHAN Vs. ADDL DITRICT JUDGE JAUNPUR
|
December 5, 2008 |
|
MUNISH BHARDWAJ Vs. STATE OF UTTARAKHAND
|
April 7, 2008 |
|
MUNNA ALIAS MOHD RAFI HASAN Vs. STATE OF U P
|
September 10, 2008 |
|
MUNNA ALIAS NIKHLESH SHARMA Vs. STATE OF U P
|
November 20, 2008 |
|
MUNNA LAL Vs. IIND ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT JALAUN AT ORAI
|
October 20, 2008 |
|
MUNNA LAL Vs. ADDL DISTRICT JUDGE RAMPUR
|
December 10, 2008 |
|
MUNNA LAL Vs. STATE OF U P
|
March 17, 2008 |
|
MUNNA LAL ALIAS TEJPAL Vs. STATE O
|
March 19, 2008 |
|
MUNNA LAL SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 27, 2008 |
|
Munna Lal Verma Vs. State of U.P.
|
March 27, 2008 |
|
MUNNA PANDEY ALIAS KRISHNA CHANDRA PANDEY Vs. STATE OF U P
|
June 25, 2008 |
|
MUNNA SINGH Vs. STATE OF U P
|
April 4, 2008 |
|
MUNNAL LAL Vs. STATE OF U P
|
December 17, 2008 |
|
Munne, Etc Vs. State of U.P.,Etc.
|
October 17, 2008 |
|
MUNNI DEVI Vs. ADDL DISTRICT JUDGE 1ST KANPUR NAGAR
|
May 22, 2008 |
|
MUNNU Vs. STATE OF U P
|
October 17, 2008 |
|
MUNSHI LAL Vs. SANTOSH GUPTA
|
August 1, 2008 |
|
MUNSHI LAL Vs. STATE OF U P
|
August 25, 2008 |
|
MURARI LAL Vs. STATE OF U P
|
July 16, 2008 |
|
Murari Lal Vs. State of U.P.and others
|
April 16, 2008 |
|
Murli Manohar Vs. U.P.Sugar Company Ltd.
|
November 15, 2008 |
|
MURLIDHAR Vs. STATE OF U P
|
September 8, 2008 |
|
MUSHIR AHMAD LARI Vs. STATE OF U P
|
December 15, 2008 |
|
MUSTAFA Vs. VAKIL ALIAS IQBAL
|
March 19, 2008 |
|
Mustafa Vs. Shiv Ram And Others
|
September 12, 2008 |
|
N K SINGH Vs. STATE OF U P
|
December 5, 2008 |
|
N VAGHUL CHAIRMAN IC1CI BANK LTD Vs. STATE OF UTTARAKHAND
|
June 30, 2008 |
|
NABAB SINGH Vs. STATE OF U P
|
December 19, 2008 |
|
NAGAR PALIKA PARISHAD KALPI JALAUN Vs. STATE OF U P
|
July 8, 2008 |
|
NAGAR PALIKA PARISHAD MUZAFFAR NAGAR Vs. SHAMSHIDA
|
July 10, 2008 |
|
NAGAR PALIKA PARISHAD MUZAFFARNAGAR Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972 SAHARANPUR
|
August 29, 2008 |
|
Nagar Palika Parlshad Vs. Asha Ram (Dead) Through LRs.and others
|
September 23, 2008 |
|
NAGARMAHAPALIKA AGRA Vs. LABOUR COURT
|
September 15, 2008 |
|
NAGENDRA KUMAR Vs. STATE OF U P
|
March 19, 2008 |
|
Namita Singh Vs. State of U.P.and others
|
December 18, 2008 |
|
NAND RAM Vs. STATE OF U P
|
May 22, 2008 |
|
NAND RAM Vs. J S C C JALAUN AT ORAL
|
August 21, 2008 |
|
NAND RAM ALIAS NANDU Vs. STATE OF U P
|
September 18, 2008 |
|
NANDAN SINGH Vs. STATE
|
July 18, 2008 |
|
NANDAN SINGH Vs. STATE
|
March 31, 2008 |
|
NANDAN SINGH BORA Vs. STATE OF U P
|
December 12, 2008 |
|
NANDAN SINGH BORA Vs. STATE OF U.P.
|
December 18, 2008 |
|
NANDPURI SAHKARI GRIH NIRMAN SAMITI LTD Vs. STATE OF U P
|
August 21, 2008 |
|
Nandu Rai Vs. Union of India and Others
|
October 21, 2008 |
|
NANHEY Vs. CRIMINAL APPEAL NO 1325 OF 2001
|
April 22, 2008 |
|
NANKU Vs. STATE OF U P
|
August 13, 2008 |
|
Narain Das Vs. Santosh Kumar Pandey(Since Deceased) And Others
|
September 1, 2008 |
|
Narain Das and others Vs. 1st Additional District Judge
|
August 21, 2008 |
|
NARAIN GUPTA Vs. RADHEY SHYAM GUPTA
|
August 12, 2008 |
|
NARAIN SHUKLA Vs. STATE OF U P
|
January 21, 2008 |
|
NARAIN SINGH Vs. STATE OF U P
|
May 27, 2008 |
|
NARAYANI DEVI MAHAVIDYALAYA MATHURA ROAD SADABAD MAAHAMAYA Vs. STATE OF U P
|
December 11, 2008 |
|
NARENDRA Vs. STATE OF U P
|
November 28, 2008 |
|
NARENDRA DEO RAI Vs. STATE OF U P
|
January 17, 2008 |
|
NARENDRA KUMAR Vs. JUDICIAL MAGISTRATE ROORKEE
|
December 4, 2008 |
|
NARENDRA KUMAR Vs. MAHENDRI DEVI
|
August 4, 2008 |
|
NARENDRA KUMAR SINGH YADAV Vs. STATE OF U P
|
April 8, 2008 |
|
NARENDRA PAL SINGH Vs. STATE OF U P
|
March 11, 2008 |
|
NARENDRA PAL SINGH Vs. ILAM CHAND SHARMA ADVOCATE
|
July 21, 2008 |
|
NARENDRA PAL SINGH GAHLOT Vs. UPPER COMMISSIONER JUDICIAL MORADABAD DIVISION MORADABAD
|
September 24, 2008 |
|
NARENDRA RAI Vs. STATE OF U P
|
December 2, 2008 |
|
NARENDRA SINGH Vs. D D C BULANDSHAHAR
|
July 17, 2008 |
|
NARENDRA SINGH Vs. SARDAR SWARN SINGH
|
February 1, 2008 |
|
NARENDRADEV UNIVERSITY Vs. S C MISHRA
|
January 4, 2008 |
|
NARESH CANDRA BHARGAVA Vs. CHAIRMAN EMPLOYEES STATE INSURANCE CORPORATION
|
August 14, 2008 |
|
NARESH CHANDRA BHARGAVA Vs. CHAIRMAN EMPLOYEE STATE INSURANCE CORPORATION
|
August 4, 2008 |
|
Naresh Chandra Gautam Vs. State of U.P.and Others
|
May 19, 2008 |
|
Naresh Chandra Gautam (Dr.) Vs. Narendra Deo Krishi Evam Prodyogik Vishwavidyalaya, Kumarganj, Faizabad and others
|
October 1, 2008 |
|
NARESH CHANDRA KHANDELWAL Vs. DEVI PRASAD
|
February 27, 2008 |
|
Naresh Chandra Sharma Vs. Avadh Rubber Ltd.and another
|
October 19, 2008 |
|
NARESH CHANDRA SHARMA Vs. AVADH RUBBER LTD.
|
September 19, 2008 |
|
NARESH KUMAR SONKAR Vs. STATE OF U.P.
|
July 21, 2008 |
|
NASEEM BEGUM ALIAS NASEEM AKHTAR Vs. SHAISTA
|
May 7, 2008 |
|
NASREENARA Vs. UNIVERSITY OF ALLAHABAD
|
February 4, 2008 |
|
NATH SAHAI SON OF LATE KRIPA SHANKAR SINHA Vs. DEVENDRA NATH DWIVEDI S/O LATE DAMODAR DWIVEDI, LECTURER (SANSKRIT), GANDHI INTER COLLEGE AND ORS
|
September 12, 2008 |
|
NATHOO RAM Vs. RAJA BABU TRIPATHI
|
April 22, 2008 |
|
NATHU LAL Vs. STATE OF U P
|
May 7, 2008 |
|
NATHU SINGH Vs. STATE OF U P
|
February 6, 2008 |
|
NATIOANL INSURANCE CO LTD Vs. JITENDRA KUMAR
|
December 16, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. REETA PORWAL
|
July 17, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. RIYASAT ALI
|
July 17, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KHURSHEEDA BANO
|
July 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. NATHO DEVI
|
August 20, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. RENU MISHRA
|
August 22, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. DAYARAM SHARMA
|
August 21, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SUSHILA
|
February 22, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ARVIND KUMAR
|
May 7, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. RAMWATI
|
April 23, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SHIMLA
|
June 11, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. MUNNI DEVI
|
May 9, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. NIRMALA DEVI
|
April 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. S L SHARMA AND
|
March 19, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUMAN DEVI
|
February 4, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KUSUM
|
March 3, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. S L SHARMA
|
May 19, 2008 |
|
NATTHOO SINGH Vs. STATE OF U P
|
December 5, 2008 |
|
NATTHU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JHANSI CAMP AT LALITPUR
|
December 3, 2008 |
|
NAUROJ FATMA Vs. STATE OF U P
|
August 25, 2008 |
|
NAVIN FILLING STATION Vs. INDIAN OIL CORPORATION LTD
|
May 16, 2008 |
|
NAVNEET KUMAR SINGH S/O LATE SRI RAM NARESH SINGH Vs. STATE OF U P
|
December 16, 2008 |
|
NAWAB ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
|
July 14, 2008 |
|
Nawab Saiyyad Zafar Hussain Vs. State of U.P.
|
September 5, 2008 |
|
NAWAL Vs. STATE OF U P
|
July 4, 2008 |
|
NAWAL KHAN Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDITIONAL DISTRICT JUDGE COURT NO 1 ETAWAH
|
September 10, 2008 |
|
NAWAL KISHOR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
February 25, 2008 |
|
NAZAR SINGH Vs. STATE OF UTTARAKHAND
|
August 12, 2008 |
|
NEELAM KUMARI Vs. U P FINANCIAL CORPORATION
|
July 11, 2008 |
|
Neelam Saxena Vs. State of U.P. and Others
|
February 19, 2008 |
|
NEELAM SINGH Vs. STATE OF U P
|
January 9, 2008 |
|
NEELAM SINGH KUMARI Vs. 1ST ADDITIONAL DISTRICT JUDGE VARANASI
|
August 11, 2008 |
|
NEELIMA SRIVASTAVA Vs. STATE OF U P
|
October 17, 2008 |
|
NEELO ALIAS NEELU Vs. STATE OF U P
|
December 5, 2008 |
|
Neelu Chopra and others Vs. State of U.P.and others
|
September 1, 2008 |
|
NEELU DEVI Vs. STATE OF U P
|
September 8, 2008 |
|
NEERAJ DYEING Vs. UNION OF INDIA
|
February 15, 2008 |
|
NEERAJ KUMAR Vs. STATE OF U P
|
June 23, 2008 |
|
NEERAJ KUMAR ALIAS LALE ALIAS NATE Vs. STATE
|
March 31, 2008 |
|
NEETU DEVI SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 31, 2008 |
|
Nepal Singh Vs. State of U.P.and Others
|
November 27, 2008 |
|
NETRA PAL SINGH Vs. STATE OF U P
|
January 31, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHD NAVI
|
May 15, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. MEGH NATH
|
July 1, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUKHBIRI DEVI
|
July 11, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMALA DEVI
|
July 21, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. PISTA DEVI
|
July 23, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. POOJA GUPTA
|
July 29, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJWATI DEVI
|
August 13, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. LEKHRAJ
|
August 13, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAKKERWATI
|
August 22, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. PRABHAWATI DEVI
|
August 29, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. PADMA DEVI
|
September 26, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA PRASAD SRIVASTAVA
|
September 26, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. INDRAPAL DIXIT AND OTHERS
|
December 1, 2008 |
|
New India Assurance Co.Ltd. Vs. Jitendra Narain Misra
|
May 23, 2008 |
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NEW INDIA ASSURANCE COMPANY Vs. KALAWATI DEVI
|
June 30, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMAN
|
August 26, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. PARVATI DEVI
|
January 4, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. LATA RAVI WAHAAL
|
May 23, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BEENA BHATTA
|
May 23, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. NEEMA BHANDARI
|
May 5, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BABLI ALIAS BANTY
|
May 8, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SATANAND TRIPATHI
|
August 6, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. MAHBOOB ALI
|
July 16, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. KUSUM LATA
|
November 10, 2008 |
|
New India Assurance Company Ltd. Vs. Lekh Raj and Others
|
August 13, 2008 |
|
NEW INDIA ASSURANCE COMPANYLTD Vs. KAMLESH ALIAS NANGI
|
July 14, 2008 |
|
NEW SAHYOGI SAHAKRI AVAS SAMITI LTD Vs. STATE OF U P
|
December 10, 2008 |
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NEW SUN EDUCATION SOCIETY REGD ALIGARH Vs. STATE OF U P
|
February 22, 2008 |
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Nikhilesh Kumar Gupta Vs. State of U.P.and others
|
November 10, 2008 |
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NIRANJAN INSTITUTE OF EDUCATION TECHNOLOGY Vs. STATE OF U P
|
December 16, 2008 |
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NIRBHAY SINGH Vs. STATE OF U P
|
May 23, 2008 |
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NIRDESHAK PRASAR, CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, KANPUR AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT (2) KANPUR AND OTHERS
|
October 16, 2008 |
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Nirmal Saxena Vs. State of U.P.and others
|
November 17, 2008 |
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NIRMAL SINGH Vs. STATE OF U P
|
December 11, 2008 |
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NIRMAL TEWARI ALIAS BHOORA Vs. STATE OF U P
|
December 2, 2008 |
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NIRMALA DEVI Vs. ADDITIONAL DISTRICT JUDGE AYODHYA PRAKARAN LUCKNOW
|
August 1, 2008 |
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NISAR BIRI SIKKA NO. 1 Vs. COMMISSIONER OF INCOME TAX
|
April 10, 2008 |
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NISHAR Vs. STATE OF U P
|
January 23, 2008 |
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NITIN KATARA Vs. U P TECHNICAL UNIVERSITY INSTITUTE OF ENGINEERING AND TECHNOLOGY CAMPUS LUCKNOW
|
February 1, 2008 |
|
NIZAM UDDIN Vs. NAGAR NIGAM ALLAHABAD
|
March 11, 2008 |
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NO 15578189 K RECT/CLK G D ALOK PANDEY Vs. UNION OF INDIA
|
February 19, 2008 |
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NOKHEY Vs. STATE OF U P
|
February 27, 2008 |
|
NOOR ALAM Vs. STATE OF U P
|
November 26, 2008 |
|
NOOR ALI ANSARI Vs. STATE OF U P
|
April 23, 2008 |
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NOOR ALI ANSARI Vs. STATE OF U.P.
|
April 9, 2008 |
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NOOR MOHAMMAD Vs. 1ST ADDITIONAL DISTRICT JUDGE RAEBARELI
|
December 15, 2008 |
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Nooraliansari Vs. State of U.P. and Others
|
April 9, 2008 |
|
North Central Railway Employees Sangh & another Vs. Union of India and others
|
May 23, 2008 |
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NORTH CENTRAL RAILWAY MENS UNION ALLAHABAD Vs. NORTH CENTRAL RAILWAY EMPLOYEES SANGH
|
August 22, 2008 |
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NORTH STAR INDIA PVT. LTD Vs. COMMISSIONER OF TRADE TAX
|
February 27, 2008 |
|
O N SRIVASTAVA Vs. PUNJAB NATIONAL BANK AND
|
January 22, 2008 |
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OCCUPIER/DIRECTOR, M/S. HINDUSTAN LEVER LTD. AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
|
January 31, 2008 |
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OM NARAIN DIXIT ALIAS CHHAIYA Vs. STATE OF U P
|
August 26, 2008 |
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OM PAL Vs. STATE OF U P
|
July 8, 2008 |
|
OM PAL Vs. STATE OF U P
|
February 27, 2008 |
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OM PAL SINGH Vs. STATE OF U P
|
September 19, 2008 |
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OM PRAKASH Vs. STATE OF U P
|
September 18, 2008 |
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OM PRAKASH Vs. STATE OF U P
|
November 15, 2008 |
|
OM PRAKASH Vs. STATE OF U P
|
December 10, 2008 |
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OM PRAKASH Vs. STATE O
|
March 12, 2008 |
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OM PRAKASH Vs. ADDL COMMISSIONER ADMN FAIZABAD DIVISION FAIZABAD
|
February 19, 2008 |
|
OM PRAKASH Vs. D D C /ADDL DISTRICT MAGISTRATE SUPPLY GORAKHPUR AND A
|
January 10, 2008 |
|
OM PRAKASH Vs. STATE OF U.P.
|
March 5, 2008 |
|
Om Prakash Asthana Vs. U.P.Power Corporation Ltd.and others
|
November 17, 2008 |
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OM PRAKASH SINGH Vs. STATE OF U P
|
February 25, 2008 |
|
OM PRAKASH SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHAR AND OTHERS
|
August 12, 2008 |
|
OM PRAKASH UPADHYAY Vs. STATE OF U P
|
September 19, 2008 |
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OM PRAKASH UPADHYAY Vs. STATE OF U P
|
May 2, 2008 |
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OMKAR SINGH Vs. STATE OF U P
|
July 18, 2008 |
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OMPAL Vs. STATE O
|
February 27, 2008 |
|
OMVEER Vs. STATE O
|
February 21, 2008 |
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OMVEER Vs. STATE OF U P
|
April 24, 2008 |
|
OMVEER Vs. STATE OF U P
|
December 11, 2008 |
|
OMVEER SINGH Vs. DISTRICT JUDGE HARIDWAR
|
December 8, 2008 |
|
OMWATI Vs. COMMISSIONER MEERUT DIVISION MEERUT
|
January 18, 2008 |
|
ONKAR NATH DUBEY Vs. RADHEY SHYAM DUBEY
|
August 14, 2008 |
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ORDNANCE FACTORY CO OPERATIVE SOCIETY LTD Vs. PRESIDING AUTHORITY UNDER PAYMENT OF EAGES ACT ASSISTANT LABOUR COMMISSIONER
|
November 28, 2008 |
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ORIENTAL BANK OF COMMERCE Vs. STATE OF U P
|
February 13, 2008 |
|
Oriental Bank of Commerce and others Vs. Shivnath Singh
|
October 17, 2008 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. PYARE LAL
|
July 21, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. IQBAL AHMAD
|
February 28, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. PUSPA DEVI
|
February 5, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. MANJU
|
December 2, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. INDIRA DEVI
|
September 26, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL BAGHPAT
|
August 6, 2008 |
|
Oriental Insurance Co Ltd Vs. Indira Devi and others
|
September 16, 2008 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANCHAN PANDEY
|
December 11, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. REHANA BEGHAM
|
December 5, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. POONAM KESARWANI
|
December 4, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. NEELA DEVI
|
December 30, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BAHORAN SINGH
|
May 5, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DEVI KUNWAR
|
April 4, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA PAL
|
March 14, 2008 |
|
Oriental Insurance Company Ltd. Vs. Devi Kumar And Others
|
April 4, 2008 |
|
ORIENTAL INSURANCE CO . LTD. Vs. PUTTI LAL @ PUTAI LAL
|
July 24, 2008 |
|
OXFORD ACADEMY FOR CAREER DEVELOPMENT Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 4, 2008 |
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P C SHARMA Vs. LALOO PRASAD YADAV
|
February 26, 2008 |
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P.B. SOCIETY JEWELLERS Vs. UNION OF INDIA
|
March 12, 2008 |
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P.K.Pandey (Chief Specialist) Primary Health Centre, Hathgaon, Fatehpur Vs. Atul Tiwari
|
November 18, 2008 |
|
P.N.Shukla Vs. Union of India & Ors.
|
November 5, 2008 |
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PADMA TANDON Vs. DISTRICT JUDGE
|
November 7, 2008 |
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PADMESHWARI SHARMA Vs. STATE OF U P
|
December 12, 2008 |
|
PANCHAM ALIAS PACHUWA Vs. STATE OF U P
|
May 9, 2008 |
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PANKAJ KUMAR DWIVEDI Vs. STATE OF U.P. AND OTHERS
|
October 24, 2008 |
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PANKAJ SARRAF Vs. STATE OF U P
|
December 16, 2008 |
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PANKAJALIASGOLU Vs. STATE OF U P
|
July 16, 2008 |
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PANNA LAL Vs. STATE OF U P
|
May 9, 2008 |
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PANNA LAL Vs. STATE OF U P
|
September 19, 2008 |
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Panna Lal Vs. Addl.Commissioner (admi), Faizabad Division, Faizabad and others
|
May 1, 2008 |
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Panna Lal Vs. State of U.P. and others
|
August 11, 2008 |
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Panna Lal Vs. Madan Mohan and others
|
September 24, 2008 |
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PANTHER SECURITY SERVICE PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
October 14, 2008 |
|
PAPPU Vs. STATE OF U P
|
May 30, 2008 |
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PAPPU ALIAS OM NARAIN PANDEY Vs. STATE OF U P
|
August 29, 2008 |
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PAPPU MUSALMAN Vs. STATE OF U P
|
June 30, 2008 |
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PARADEEP PHOSPHATES LTD Vs. STATE OF U P
|
December 5, 2008 |
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Paradeep Phosphates Ltd. Vs. State of U.P.And Others
|
December 1, 2008 |
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PARAMJIT SINGH ALIAS BALWINDER SINGH Vs. STATE OF UTTARAKHAND
|
May 9, 2008 |
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PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 15, 2008 |
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PARAS NATH CHAUBEY Vs. STATE OF U P
|
January 4, 2008 |
|
PARAS NATH PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE NYAYA MARG ALLAHABAD
|
December 1, 2008 |
|
Parash Nath Vs. Judicial Magistrate IIIrd Gorakhpur and others
|
October 1, 2008 |
|
PARASHURAM Vs. STATE OF U P
|
May 2, 2008 |
|
PARASRAM TEWARI Vs. RAM BRIKSH SINGH
|
August 11, 2008 |
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PARMAL Vs. STATE OF U P
|
February 19, 2008 |
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PARSADI LAL TUSSI RAM COLD STORAGE PVT LTD Vs. G C JHA
|
December 3, 2008 |
|
PARSHU RAM CHAUDHARY Vs. U P PUBLIC SERVICE TRIBUNAL
|
February 27, 2008 |
|
PARVEZ Vs. STATE OF U P
|
April 21, 2008 |
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PARVEZ PARWAZ Vs. STATE OF U P
|
September 26, 2008 |
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Parwaz Uloom Vs. State of U.P. and others
|
October 13, 2008 |
|
Pavan Kumar and others Vs. State of U.P.and others
|
November 7, 2008 |
|
Pawan Kumar Vs. State of U.P.and another
|
November 6, 2008 |
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PAWAN KUMAR NAYAK Vs. STATE OF U.P.
|
September 30, 2008 |
|
PAWAN KUMAR SINGH Vs. STATE OF U P
|
December 8, 2008 |
|
PERNOD RICARD INDIA PVT LTD Vs. STATE OF U P
|
December 5, 2008 |
|
PERNOD RICARD INDIA PVT. LTD. Vs. STATE OF U.P. AND OTHERS
|
December 4, 2008 |
|
PHERU Vs. STATE O
|
February 21, 2008 |
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PHOLPATI DEVI Vs. ASHA JAISWAL
|
December 4, 2008 |
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PHOOL CHAND Vs. PRESIDING OFFICER LABOUR COURT U P LUCKNOW
|
April 9, 2008 |
|
PHOOL CHAND TEWARI Vs. IIND ADDITIONAL DISTRICT JUDGE
|
July 15, 2008 |
|
Phool Chandra Vs. State of U.P.and Others
|
July 11, 2008 |
|
PHOOL CHANU KHANDELWAL Vs. RENT CONTROL AND EVICTION OFFICER MATHURA
|
February 28, 2008 |
|
PHOOL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
December 15, 2008 |
|
PHULWATIA DEVI Vs. LAL MOHAR
|
December 2, 2008 |
|
PINTU Vs. STATE OF U.P.
|
January 18, 2008 |
|
Pintu Gupta @ Priyaranjan Jaiswal Vs. State of U.P.
|
December 10, 2008 |
|
PITAMBAR TYAGI Vs. STATE OF U P
|
April 17, 2008 |
|
PIYARE LAL Vs. STATE OF U P
|
May 30, 2008 |
|
PIYUSH GAUR Vs. STATE OF U.P. AND OTHERS
|
August 4, 2008 |
|
PIYUSH RASTOGI Vs. MOULIK FINANCE AND RESORTS LTD.
|
April 22, 2008 |
|
PNB CAPITAL SERVICES LTD. Vs. WILLARD INDIA LTD.
|
February 19, 2008 |
|
POOJA GUPTA Vs. PUSHKAR KUMAR
|
May 21, 2008 |
|
POONAM Vs. CHAIRMAN/MANAGING DIRECTOR LIFE INSURANCE CORPORATION
|
May 5, 2008 |
|
Poonam Baghel Vs. State of U.P.And Others
|
August 26, 2008 |
|
POONAM PRASAD Vs. STATE OF UTTARAKHAND
|
August 28, 2008 |
|
Poonam Sengar and Others Vs. State of U.P. and Others
|
March 20, 2008 |
|
POONAM YADAV Vs. DIRECTOR HEALTH SERVICE DEPARTMENT U P AT LUCKNOW
|
January 16, 2008 |
|
POORAN CHAND D Vs. 1ST A D J BULANDSHAHR
|
August 12, 2008 |
|
POORAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
September 2, 2008 |
|
POORAN SINGH Vs. STATE OF UTTARAKHAND
|
March 5, 2008 |
|
POSTAL SEALS INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 18, 2008 |
|
Prabandh Samiti, Manokaran Kanya Junior High School, Shahjahanpur and others Vs. Santosh Kumari Uppal and others
|
October 24, 2008 |
|
PRABHA DIXIT Vs. STATE OF U P
|
July 16, 2008 |
|
PRABHASH CHATURVEDI Vs. STATE OF U P
|
January 22, 2008 |
|
PRABHAT KUMAR Vs. STATE OF U P
|
June 25, 2008 |
|
PRABHAWATI DEVI Vs. DISTRICT MAGISTRATE/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION SONBHADRA
|
July 16, 2008 |
|
PRABHU NARAIN UNION CLUB Vs. STATE OF UTTAR PRADESH
|
March 27, 2008 |
|
PRADAY ALIAS RINKU MISHRA Vs. STATE OF U P
|
January 9, 2008 |
|
PRADEEP JOSHI Vs. WORKMEN COMPENSATION COMMISSIONER
|
February 27, 2008 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
January 23, 2008 |
|
PRADEEP KUMAR AWASTHI Vs. UMA KANT TRIPATHI
|
March 19, 2008 |
|
PRADEEP KUMAR BHATNAGAR Vs. STATE OF U P
|
July 9, 2008 |
|
PRADEEP KUMAR DEIVEDI Vs. STATE OF U P
|
December 3, 2008 |
|
PRADEEP KUMAR GUPTA Vs. MANOJ KUMAR GUPTA
|
September 1, 2008 |
|
PRADEEP KUMAR GUPTA Vs. ACM I/RENT CONTROL AND EVICTION OFFICER
|
April 1, 2008 |
|
PRADEEP KUMAR JAISWAL Vs. STATE OF U P
|
April 10, 2008 |
|
PRADEEP KUMAR PANDEY Vs. 5TH ADDITIONAL DISTRICT JUDGE COURT NO 5 RAI BARELI
|
December 5, 2008 |
|
PRADEEP KUMAR RASTOGI Vs. STATE OF U P
|
April 18, 2008 |
|
PRADEEP KUMAR SAXENA Vs. CHAIRMAN MANAGING DIRECTOR U P SAHAKARI GRAM VIKAS BANK LTD
|
April 3, 2008 |
|
PRADESHIK CO-OPERATIVE DAIRY FEDERATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 17, 2008 |
|
Pradeshiya Industrial and Investment Corporation, U.P.LTD. Vs. Official Liquidator (In the matter of M/s.Meekan Transmission LTD.(In Liquidation) kanpur dehat)
|
September 16, 2008 |
|
PRADYUMAN JEE Vs. SPECIAL/ADDL DISTRICT JUDGE BALLIA
|
April 2, 2008 |
|
PRAHALAD GAUR Vs. STATE OF U P
|
August 14, 2008 |
|
Prahlad Gaur Vs. State of U.P.
|
August 14, 2008 |
|
PRAKASH Vs. STATE OF U P
|
September 10, 2008 |
|
PRAKASH AGARWAL Vs. STATE OF U P
|
May 28, 2008 |
|
PRAKASH CHAND MEHTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
|
September 25, 2008 |
|
Prakash Chandra Kesharwani Vs. State of U.P.
|
March 20, 2008 |
|
PRAKASH KAUR Vs. STATE OF U P
|
May 21, 2008 |
|
Prakash S/o Khillan Vs. State of U.P.and others
|
September 10, 2008 |
|
Prakashi Vs. Deputy Director of Consolidation/Addl.Collector (F&R), Muzaffarnagar and others
|
September 22, 2008 |
|
PRAMILA SINGH Vs. STATE OF U P
|
December 4, 2008 |
|
PRAMOD Vs. STATE OF U P
|
December 2, 2008 |
|
Pramod Awasthi Vs. State of U.P.& Ors.
|
September 19, 2008 |
|
PRAMOD CHANDRA Vs. STATE OF U P
|
April 11, 2008 |
|
PRAMOD KUMAR Vs. RAJESH JOSHI
|
March 26, 2008 |
|
PRAMOD KUMAR AGARWAL Vs. ASSISTANT COMMISSIONER TRADE TAX KANPUR NAGAR
|
March 27, 2008 |
|
PRAMOD KUMAR BHARGAVA Vs. STATE OF U P
|
July 8, 2008 |
|
PRAMOD KUMAR GUPTA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 24, 2008 |
|
PRAMOD KUMAR MAHESHWARI Vs. RAJENDRA KUMAR AND OTHERS
|
March 29, 2008 |
|
PRAMOD KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOL JAUNPUR
|
December 16, 2008 |
|
PRAPHULL KUMAR RAI Vs. STATE OF U P
|
May 23, 2008 |
|
PRASHANT CHANDRA Vs. LUCKNOW GOLF CLUB LUCKNOW
|
February 21, 2008 |
|
PRASHANT GLASS WORKS PVT LTD Vs. BANK OF BARODA
|
August 7, 2008 |
|
PRASHANT RAJAN SINGH Vs. STATE OF U P
|
July 9, 2008 |
|
PRATAP NARAIN AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 25, 2008 |
|
PRATAP NARAIN PANDEY Vs. STATE OF U P
|
August 26, 2008 |
|
PRATAP SINGH Vs. STATE OF UP
|
May 16, 2008 |
|
Pratap Singh and another Vs. Matadeen (Since Deceased) and others
|
September 15, 2008 |
|
PRATIBHA BAL SHIKSHA NIKETAN BELWADAND Vs. STATE OF U P
|
January 24, 2008 |
|
PRATIMA DEVI Vs. PRATAP SINGH
|
February 18, 2008 |
|
PRATIMA WILLIAMS Vs. COMMISSIONER BAREILLY DIVISION
|
January 11, 2008 |
|
PRAVAT SINGH SHAKIYA Vs. DY LABOUR COMMISSIONER AGRA
|
August 6, 2008 |
|
PRAVEEN KUMAR JAIN Vs. HABIBULLA
|
August 20, 2008 |
|
PRAVEEN KUMAR JAIN Vs. STATE OF U P
|
September 30, 2008 |
|
PRAYAG DEV SINGH ALIAS NANKU SINGH Vs. STATE OF U P
|
June 9, 2008 |
|
PREET LEASING (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 18, 2008 |
|
PREETAM PRASAD Vs. STATE OF U P
|
January 8, 2008 |
|
PREETI AND ANDOTHER Vs. STATE OF U P
|
December 1, 2008 |
|
PREM CHAND Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
August 21, 2008 |
|
PREM CHAND ALIAS MONU Vs. STATE OF U P
|
July 4, 2008 |
|
PREM CHAND ALIAS PINTU Vs. STATE OF U P
|
August 11, 2008 |
|
PREM CHANDRA MISHRA Vs. IIND ADDITIONAL DISTRICT JUDGE ETAH
|
September 11, 2008 |
|
PREM GARG Vs. DISTRICT JUDGE AND ORS
|
April 11, 2008 |
|
PREM KISHORE SINHA Vs. CHANDA DEVI
|
April 22, 2008 |
|
PREM NARAIN SINGH Vs. VED PATI MISRA DR SECRETARY U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
|
August 8, 2008 |
|
PREM NATH Vs. STATE OF U P
|
March 19, 2008 |
|
PREM PAL SHARMA Vs. STATE OF U P
|
August 20, 2008 |
|
PREM PRAKASH SRIVASTAVA Vs. JUDGE, SMALL CAUSES COURT, GORKHPUR AND OTHERS
|
March 19, 2008 |
|
PREM PRASAD GUPTA Vs. STATE OF U P
|
July 22, 2008 |
|
PREM SHANKAR MISHRA Vs. STATE OF U P
|
April 29, 2008 |
|
Prem Shankar Sharma Vs. U.P.Basic Shiksha Parishad and others
|
August 26, 2008 |
|
PREM SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
March 14, 2008 |
|
Prem Singh And Others Vs. State of U.P.And Others
|
September 11, 2008 |
|
PREM SINGH BORA Vs. STATE OF UTTARANCHAL
|
April 28, 2008 |
|
PREMA DEVI Vs. STATE OF U P
|
February 19, 2008 |
|
PREMJIT SINGH Vs. STATE OF U P
|
February 15, 2008 |
|
PREMWATI Vs. MUNNI DEVI ALIAS MINAKSHI
|
December 5, 2008 |
|
PRITHVI NATH MISRA Vs. REGIONAL ADMINISTRATIVE COMMITTEE UTTAR PRADESH PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETIES CENTRAL SERVICE
|
November 28, 2008 |
|
PRITI CHAUHAN Vs. STATE OF U P
|
August 21, 2008 |
|
Priti Chauhan Vs. State of U.P.and others
|
October 21, 2008 |
|
PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSION U P
|
July 1, 2008 |
|
PUNAM YADAV Vs. STATE OF U P
|
February 4, 2008 |
|
PUNJAB AND SIND BANK Vs. MANORAM AGENCIES
|
April 9, 2008 |
|
PUNJAB CHEMI PLANTS LTD Vs. STATE OF UTTAR PRADESH
|
March 24, 2008 |
|
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
August 5, 2008 |
|
Puran Singh Vs. Deputy Director of Consolidation, Muzaffarnagar and others
|
March 26, 2008 |
|
PURVANCHAL VIDYUT VITRAN NIGAM LTD Vs. VIDYUT LOKPAT
|
April 2, 2008 |
|
Pushp Raj and others Vs. District Judge, Meerut, and others
|
September 4, 2008 |
|
PUSHPENDRA SINGH Vs. STATE OF U P
|
February 21, 2008 |
|
PYARE LAL Vs. STATE OF U P
|
March 27, 2008 |
|
Pyare Lal Vs. IInd Additional District Judge, Jhansi and others
|
September 25, 2008 |
|
QAZI ABDUL WAHAB Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE BIJNOR
|
September 15, 2008 |
|
QUTBUM NISHA Vs. STATE OF U P
|
April 25, 2008 |
|
R K VERMA Vs. AYAZ HUSSAIN
|
June 19, 2008 |
|
R N BHAGAT Vs. UNION OF INDIA
|
August 26, 2008 |
|
R S GAHLAUT Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
August 20, 2008 |
|
R S UPADHYAYA Vs. STATEBOF U P
|
May 23, 2008 |
|
R.D.Misra and others Vs. Vth Additional District Judge, Meerut and another
|
July 22, 2008 |
|
R.P. Srivastava Vs. Pradeshik Cooperative Dairy Federation and others
|
July 3, 2008 |
|
R.S. KHARE Vs. OM NARAIN GUPTA
|
August 11, 2008 |
|
RABI SINGH Vs. STATE OF U P
|
July 28, 2008 |
|
RABIYA Vs. ALI HUSSAIN
|
August 18, 2008 |
|
RACHANA Vs. STATE OF U P
|
December 4, 2008 |
|
RADHA DEVI Vs. STATE OF U P
|
October 24, 2008 |
|
RADHA GANGWAR Vs. STATE OF U P
|
November 3, 2008 |
|
RADHA GOVIND (SINCE DECEASED) AND OTHERS Vs. M/S. PATEL BIDI COMPANY AND OTHERS
|
April 2, 2008 |
|
Radha Kant Misra and another Vs. State of U.P. and others
|
August 21, 2008 |
|
RADHA KRISHNA GUPTA Vs. ADDITIONAL DISTRICT JUDGE
|
July 1, 2008 |
|
RADHA SWAMI SATSANG SABHA DAYALBAGH AGRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA AND
|
March 13, 2008 |
|
RADHE SHYAM Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 19, 2008 |
|
RADHEY MOHAN SINGH Vs. UNION OF INDIA
|
January 21, 2008 |
|
RADHEY SHAYAM LAVANIA Vs. STATE OF U P
|
December 19, 2008 |
|
RADHEY SHAYM MISHRA Vs. STATE OF U P
|
November 20, 2008 |
|
RADHEY SHYAM Vs. STATE OF U P
|
December 15, 2008 |
|
RADHEY SHYAM Vs. STATE OF U P
|
February 18, 2008 |
|
RADHEY SHYAM Vs. NABBU RAM
|
March 17, 2008 |
|
RADHEY SHYAM Vs. U.P. POWER CORPORATION LTD.
|
April 9, 2008 |
|
RADHEY SHYAM NISHAD Vs. STATE OF U P
|
August 20, 2008 |
|
RADHEY SHYAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
|
January 8, 2008 |
|
RADHEY@RADHIKA SINGH YADAV Vs. SUKHNANDAN SINGH YADAV
|
July 11, 2008 |
|
RADHIKA ALIAS LALLI MISHRA Vs. STATE OF U P
|
September 9, 2008 |
|
Radhika Mittal Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and others
|
January 29, 2008 |
|
RAFEEQAN Vs. JIA UL NABI
|
September 25, 2008 |
|
Rafey Vs. Qayamuddin and Others
|
September 10, 2008 |
|
RAFIQ ALIAS MOHAMMED RAFIQ Vs. RAJJAQ
|
October 18, 2008 |
|
RAFIQ ANSARI Vs. STATE OF U P
|
January 5, 2008 |
|
RAGHUBAR DAYAL Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE AGRA
|
March 3, 2008 |
|
RAGHUBAR DAYAL Vs. ADDL DISTRICT COLLECTOR AGRA
|
July 11, 2008 |
|
Raghubir and others Vs. Assistant Director, Consolidation, Deoria and others
|
May 22, 2008 |
|
RAGHUNATH PRASAD JAISWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 8, 2008 |
|
RAGHUNATH SINGH Vs. MUNEER HASAN
|
June 25, 2008 |
|
Rahim and another Vs. Collector, Sultanpur and others
|
November 18, 2008 |
|
RAHMATKHAN Vs. STATE OF U P
|
March 19, 2008 |
|
RAHUL Vs. STATE OF U P
|
May 23, 2008 |
|
RAHUL KUMAR Vs. STATE OF U P
|
July 11, 2008 |
|
Rahul Purwar Vs. State of U.P.and others
|
October 16, 2008 |
|
RAI BHARAT DAS AND BROTHERS Vs. STATE OF U P
|
May 2, 2008 |
|
RAIS AHMAD Vs. STATE OF U P
|
September 16, 2008 |
|
RAJ BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD AND
|
February 26, 2008 |
|
RAJ BAHADUR Vs. DISTRICT JUDGE
|
October 16, 2008 |
|
RAJ JEWELLERS Vs. DIRECTOR OF INCOME TAX (INVESTIGATION)
|
February 5, 2008 |
|
RAJ KARAN NISHAD Vs. STATE OF U P
|
December 5, 2008 |
|
RAJ KUMAR Vs. STATE OF U P
|
December 16, 2008 |
|
RAJ KUMAR Vs. STATE OF U P
|
September 30, 2008 |
|
RAJ KUMAR Vs. STATE BANK OF INDIA
|
July 3, 2008 |
|
RAJ KUMAR Vs. STATE OF U P
|
September 3, 2008 |
|
RAJ KUMAR GUPTA Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING U P LUCKNOW AND
|
April 1, 2008 |
|
RAJ KUMAR RAJPOOT Vs. USHA DEVI LAHAUTI
|
September 30, 2008 |
|
RAJ KUMAR SHARMA Vs. STATE OF U P
|
December 19, 2008 |
|
RAJ KUMAR VERMA Vs. DISTRICT JUDE DEHRADUN
|
May 1, 2008 |
|
RAJ KUMAR YADAV Vs. STATE OF U P
|
May 7, 2008 |
|
RAJ KUMARI AWASTHI Vs. STATE OF U P
|
January 31, 2008 |
|
RAJ NARAIN Vs. STATE OF U P
|
March 5, 2008 |
|
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
December 4, 2008 |
|
Raj Narain Agnihotri Vs. District Judge, Kanpur City and others
|
August 26, 2008 |
|
RAJ NATH PANDEY Vs. JWALA PRASAD
|
September 3, 2008 |
|
RAJ PAL Vs. SMT KAMLA DEVI AND ANR
|
April 17, 2008 |
|
RAJ PETROLEUM AGENCY NEKNAMPUR PRATAPGARH THRU PROP Vs. SPECIAL SECRETARY FOOD AND SUPPLIES
|
December 19, 2008 |
|
RAJ PRASAD Vs. state
|
January 5, 2008 |
|
RAJ RANI Vs. IXTH ADJ AND OTHERS
|
July 29, 2008 |
|
RAJ SINGH Vs. STATE OF U P
|
January 9, 2008 |
|
RAJA RAM Vs. SHANTI DEVI
|
January 1, 2008 |
|
RAJA RAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
December 4, 2008 |
|
RAJAN LAL Vs. STATE OF U P
|
January 23, 2008 |
|
RAJARAM DWIVEDI Vs. STATE OF U P
|
September 18, 2008 |
|
RAJEEV KUMAR Vs. STATE OF U P
|
June 23, 2008 |
|
RAJEEV KUMAR Vs. STATE OF U P
|
May 23, 2008 |
|
RAJEEV KUMAR AGARWAL Vs. NAGAR PALIKA PARISHAD MATHURA
|
August 1, 2008 |
|
RAJEEV KUMAR JAIN Vs. STATE OF U P
|
January 17, 2008 |
|
RAJEEV MAURYA Vs. RENT CONTROL AND EVICTION OFFICER/ADDL DISTRICT MAGISTRATE CITY DELEGATED AUTHORITIES MEERUT
|
July 16, 2008 |
|
RAJEEV SRIVASTAVA Vs. STATE OF U P
|
December 2, 2008 |
|
RAJENDRA Vs. STATE OF U P
|
February 1, 2008 |
|
RAJENDRA Vs. STATE OF U P
|
February 26, 2008 |
|
RAJENDRA B LAL Vs. STATE OF U P
|
May 7, 2008 |
|
RAJENDRA BAHADUR SARKARI Vs. BOARD OF REVENUE U P AT ALLAHABAD AND
|
February 4, 2008 |
|
RAJENDRA DUTT KUTHARI Vs. NATHI PRASAD KUTHARI AND
|
January 7, 2008 |
|
RAJENDRA KUMAR ALIAS RAJJAN MISHRA Vs. STATE OF U P
|
December 3, 2008 |
|
RAJENDRA KUMAR TRIPATHI Vs. STATE OF U P
|
December 2, 2008 |
|
RAJENDRA KUMAR VERMA Vs. TRIYUGI NARAIN VERMA
|
May 23, 2008 |
|
RAJENDRA PRAKASH Vs. NATINAL INSURANCE COMPANY LTD
|
January 10, 2008 |
|
RAJENDRA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER
|
January 5, 2008 |
|
RAJENDRA PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS DEPTT OF EDUCATION LUCKNOW
|
December 12, 2008 |
|
RAJENDRA PRASAD GUPTA Vs. UPPER DISTRICT JUDGE COURT NO 1 FIROZABAD
|
April 2, 2008 |
|
RAJENDRA PRASAD KHANNA Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
|
September 2, 2008 |
|
Rajendra Prasad Srivastava Vs. High Court of Judicature at Allahabad and another
|
November 7, 2008 |
|
RAJENDRA PRASAD TRIPATHI Vs. STATE OF U P
|
August 1, 2008 |
|
RAJENDRA PRASAD YADAV Vs. CHAIRMAN SANYUKT KSHETRIYA GRAMIN BANK AZAMGARH
|
January 28, 2008 |
|
RAJENDRA RAM Vs. STATE OF UTTARANCHAL
|
July 3, 2008 |
|
RAJENDRA SINGH Vs. STATE
|
March 25, 2008 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
March 29, 2008 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
March 18, 2008 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
May 22, 2008 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
May 2, 2008 |
|
RAJENDRA SINGH Vs. GRIRAJ KUNWAR
|
August 22, 2008 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
August 5, 2008 |
|
Rajendra Singh and others Vs. D.D.C.and others
|
September 11, 2008 |
|
RAJENDRA SWAROOP KASHYAP Vs. STATE OF U P
|
February 13, 2008 |
|
RAJENDRAPAL AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
March 7, 2008 |
|
RAJESH ALIAS BABAN YADAV Vs. STATE OF U P
|
January 24, 2008 |
|
RAJESH CHAWLA Vs. STATE OF U P
|
December 19, 2008 |
|
RAJESH JI VERMA Vs. ABHINEET KESARWANI
|
January 17, 2008 |
|
RAJESH KESHARI Vs. UNION OF INDIA
|
February 22, 2008 |
|
RAJESH KUMAR Vs. STATE OF U P
|
April 24, 2008 |
|
RAJESH KUMAR Vs. STATE OF U P
|
December 10, 2008 |
|
RAJESH KUMAR AGRAWAL Vs. MANISH SHARMA
|
April 30, 2008 |
|
RAJESH KUMAR RAHUJA Vs. DISTRICT JUDGE GORAKHPUR
|
January 25, 2008 |
|
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
October 17, 2008 |
|
RAJESH KUMAR TRIPATHI Vs. STATE OF U P
|
April 28, 2008 |
|
RAJESH KUMAR TRIPATHI S/O SALIG RAM TRIPATHI Vs. V C RAM MANOHAR LOHIA AWADH UNIVERSITY FAIZABAD
|
December 11, 2008 |
|
Rajesh Prasad and five others Vs. State of U.P.
|
November 25, 2008 |
|
Rajesh Sharma Vs. IIIrd Additional District Judge, Mathura and others
|
September 22, 2008 |
|
RAJESH YADAV Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD
|
January 10, 2008 |
|
Rajeshwar Kumar Ojha Vs. State of U.P.and others
|
May 16, 2008 |
|
RAJESHWAR PRASAD Vs. STATE OF UP
|
February 29, 2008 |
|
RAJIV JAIN Vs. STATE OF U P
|
August 13, 2008 |
|
RAJIV MADAN Vs. STATE OF U P
|
August 26, 2008 |
|
RAJIV SRIVASTAVA Vs. DIRECTOR RAJYAKRISHI UTPADAN MANDI
|
December 11, 2008 |
|
RAJJAN CHAMAR Vs. STATE OF U.P
|
March 29, 2008 |
|
RAJJAN PRASAD Vs. STATE OF U P
|
November 21, 2008 |
|
RAJNI DUBEY Vs. DIRECTOR HARIJAN AND SOCIAL WELFARE LUCKNOW
|
December 4, 2008 |
|
RAJPAL Vs. STATE OF U P
|
August 26, 2008 |
|
RAJPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
August 11, 2008 |
|
RAJPAL SINGH CHAUHAN Vs. STATE OF U P
|
December 4, 2008 |
|
RAJU Vs. STATE OF U P
|
January 15, 2008 |
|
RAJU GUPTA Vs. STATE O
|
March 19, 2008 |
|
RAJVEER DHARAMPAL Vs. STATE OF U P
|
October 18, 2008 |
|
RAJVEER SINGH Vs. STATE OF U P
|
March 11, 2008 |
|
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. PUBLIC SERVICES TRIBUNAL U P
|
January 18, 2008 |
|
RAKESH Vs. STATE OF U.P.
|
December 2, 2008 |
|
RAKESH KUMAR DEV Vs. STATE OF U P
|
December 2, 2008 |
|
Rakesh Kumar Gupta Vs. Ravindra Kumar Gupta & Ors.
|
September 26, 2008 |
|
RAKESH KUMAR S/O ALTE CHET RAM Vs. STATE OF U P
|
December 8, 2008 |
|
RAKESH KUMAR SINGH Vs. STATE OF U P
|
September 25, 2008 |
|
RAKESH PATHAK Vs. STATE OF U P
|
December 17, 2008 |
|
RAKESH PATI TRIPATHI Vs. STATE OF U P
|
January 18, 2008 |
|
Rakesh Verma Vs. Hon'ble High Court of Judicature at Allahabad and Others
|
May 1, 2008 |
|
RAKESH VIJ Vs. VICE-CHANCELLOR B H U VARANASI
|
February 27, 2008 |
|
RALLIS INDIA LIMITED Vs. GOPAL JI SHUKLA
|
July 15, 2008 |
|
RAM Vs. STATE OF UTTARAKHAND
|
March 14, 2008 |
|
RAM Vs. STATE OF U P
|
May 23, 2008 |
|
RAM ADHAR Vs. STATE OF U P
|
January 16, 2008 |
|
Ram Adhar Vs. State of U.P.
|
November 28, 2008 |
|
Ram Adhar Vs. Deputy Director of Consolidation, Azamgarh and another
|
April 30, 2008 |
|
Ram Adhar Misra Vs. Board of Revenue U.P.at Allahabad and others
|
April 22, 2008 |
|
RAM ADHAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 5, 2008 |
|
Ram Anjore Vs. Additional District Magistrate (Finance and Revenue)/Deputy Director of Consolidation, Ambedkar Nagar and others
|
September 26, 2008 |
|
Ram Ashish Vs. State of U.P.and others
|
November 3, 2008 |
|
RAM ASRAY VERMA Vs. STATE OF U P
|
July 16, 2008 |
|
Ram Asrey and Others Vs. Addl. Commissioner (Administration) Jhansi Division, Jhansi and Another
|
September 23, 2008 |
|
RAM ASREY VERMA Vs. STATE OF U P
|
March 28, 2008 |
|
RAM AWADH Vs. CITY MAGISTRATE/RENT CONTROL OFFICER JAUNPUR
|
July 10, 2008 |
|
RAM AWADH TIWARI Vs. SUDARSHAN TIWARI
|
July 16, 2008 |
|
RAM BABU Vs. STATE OF U P
|
August 28, 2008 |
|
RAM BABU Vs. SOHAN LAL GYAN CHAND
|
February 29, 2008 |
|
RAM BABU DIXIT Vs. STATE OF U P
|
September 18, 2008 |
|
RAM BAHADUR Vs. MADHU VERMA
|
March 27, 2008 |
|
Ram Bahadur Majhi Vs. State of U.P.
|
November 10, 2008 |
|
RAM BAHAL Vs. UNDION OF INDIA
|
November 24, 2008 |
|
Ram Bali Vs. State of U.P.
|
September 2, 2008 |
|
RAM BHAROSE LAL Vs. TULA RAM
|
August 22, 2008 |
|
RAM BHAROSE LAL TANDON Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (S.D.) AND OTHERS
|
September 2, 2008 |
|
RAM BILASH MISHRA Vs. STATE OF U P
|
April 11, 2008 |
|
Ram Byas Rai Vs. Scooters India Ltd. and another
|
December 2, 2008 |
|
RAM CHANDER NAIE Vs. STATE OF U P
|
November 28, 2008 |
|
RAM CHANDRA Vs. STATE OF U P
|
September 5, 2008 |
|
RAM CHANDRA Vs. XIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
|
September 25, 2008 |
|
RAM CHANDRA Vs. STATE OF U P
|
December 3, 2008 |
|
RAM CHANDRA Vs. STATE OF U P
|
May 28, 2008 |
|
RAM CHANDRA Vs. BRIJ LAL
|
February 27, 2008 |
|
RAM CHANDRA Vs. STATE OF U P
|
January 2, 2008 |
|
Ram Chandra and others Vs. State of U.P.and another
|
October 17, 2008 |
|
RAM CHANDRA DIXIT Vs. UNION OF INDIA
|
December 3, 2008 |
|
Ram Chandra Gupta, Etc. Vs. State of U.P.
|
November 28, 2008 |
|
RAM CHANDRA PAL Vs. STATE OF U P
|
December 5, 2008 |
|
RAM CHANDRA PRASAD SRIVASTAVA Vs. KALIKA
|
February 18, 2008 |
|
RAM CHANDRA RAI Vs. UNION OF INDIA
|
January 24, 2008 |
|
Ram Chandra Singh Vs. State of U.P.
|
March 26, 2008 |
|
RAM CHANDRA VERMA Vs. BISHESHWAR CHAKRABARTY
|
August 8, 2008 |
|
RAM CHARAN Vs. STATE OF U P
|
August 27, 2008 |
|
RAM CHEEJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 25, 2008 |
|
RAM CHET Vs. GUMAR
|
December 19, 2008 |
|
RAM CHHAIL Vs. STATE OF U P
|
August 7, 2008 |
|
RAM DAS Vs. STATE OF U P
|
March 3, 2008 |
|
RAM DAS DOHREY Vs. STATE OF U P
|
August 8, 2008 |
|
RAM DEI ALIAS DHURIA DEVI Vs. ADDITIONAL DISTRICT JUDGE
|
December 4, 2008 |
|
RAM DEO Vs. STATE OF U P
|
April 21, 2008 |
|
RAM DEV Vs. STATE OF U P
|
May 5, 2008 |
|
RAM GOPAL Vs. STATE OF U P
|
November 11, 2008 |
|
RAM GOPAL MATHUR Vs. SUBHASH CHANDRA MATHUR
|
May 23, 2008 |
|
Ram Gopal Pandey Vs. Joint Director of Education, Kanpur Mandal, Kanpur and others
|
August 21, 2008 |
|
RAM HARI Vs. STATE OF U P
|
August 1, 2008 |
|
RAM IQBAL SINGH Vs. STATE OF U P
|
September 17, 2008 |
|
RAM JEET TIWARI Vs. STATE OF U P
|
December 10, 2008 |
|
RAM KALP YADAV Vs. STATE OF U P
|
August 11, 2008 |
|
RAM KARAN ARYA Vs. STATE O
|
January 18, 2008 |
|
RAM KAUR PRASAD Vs. STATE
|
July 3, 2008 |
|
RAM KEWAL SINGH Vs. STATE OF U P
|
April 16, 2008 |
|
RAM KHELAWAN MAURYA Vs. COMMITTEE OF MANAGEMENT ASHOK INTER COLLEGE JAUNPUR
|
November 17, 2008 |
|
RAM KHELAWAN SINGH Vs. STATE OF U P
|
August 26, 2008 |
|
RAM KISHAN Vs. STATE OF U P
|
April 18, 2008 |
|
RAM KISHAN Vs. STATE
|
February 25, 2008 |
|
Ram Kishore and others Vs. State of U.P.and others
|
November 24, 2008 |
|
RAM KISHORE SETH Vs. STATE OF U. P.
|
November 24, 2008 |
|
RAM KUBER Vs. ASST /DY DIRECTOR OF CONSOLIDATION JAUNPUR AND
|
February 25, 2008 |
|
RAM KUMAR Vs. STATE OF U P
|
August 13, 2008 |
|
Ram Kumar and others Vs. Deputy Director of Consolidation, Varanasi and others
|
December 1, 2008 |
|
RAM KUMAR BARNWAL Vs. RAM LAKHAN
|
August 28, 2008 |
|
RAM KUMAR SHARMA Vs. STATE OF U P
|
February 14, 2008 |
|
RAM KUMAR SINGH Vs. STATE OF U P
|
May 9, 2008 |
|
Ram Kumar Singh Vs. U.P.Pollution Control Board and others
|
November 20, 2008 |
|
RAM KUMARI Vs. STATE OF U P
|
December 12, 2008 |
|
Ram Lakhan Rai Vs. District Basic Education Officer, Maharajganj and another
|
September 18, 2008 |
|
RAM LAKHAN SHARMA Vs. STATE OF U P
|
April 24, 2008 |
|
RAM LAL Vs. BRIJBALA
|
April 24, 2008 |
|
RAM LAL ALIAS LAL BABU Vs. STATE OF U P
|
January 4, 2008 |
|
RAM LALI Vs. STATE OF U P
|
April 10, 2008 |
|
RAM MANOHAR SINGH Vs. STATE OF U P
|
August 21, 2008 |
|
Ram Milan Tiwari Vs. Deputy Director of Consolidation, Faizabad & Ors.
|
November 27, 2008 |
|
RAM MURTI DEVI Vs. STATE OF U P
|
September 17, 2008 |
|
RAM NARAIN RAI AND C B I Vs. STATE OF U P
|
August 29, 2008 |
|
Ram Narain Sharma Vs. District Judge and others
|
July 28, 2008 |
|
RAM NARAIN SINGH Vs. SECRETARY DEPARTMENT OF FERTILIZER GOVT OF INDIA NEW DELHI
|
August 18, 2008 |
|
RAM NARAYAN Vs. CONSOLIDATION COMMISSIONER
|
April 24, 2008 |
|
RAM NARESH Vs. STATE OF U P
|
August 29, 2008 |
|
RAM NARESH Vs. CIVIL JUDGE J D PRATAPGARH
|
July 24, 2008 |
|
RAM NATH Vs. PRESIDING OFFICER LABOUR COURT
|
July 3, 2008 |
|
RAM NAYAN SINGH Vs. STATE OF U.P
|
March 27, 2008 |
|
Ram Niwas Singh Vs. State of U.P.and Others
|
January 18, 2008 |
|
RAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR AND
|
February 13, 2008 |
|
Ram Pal Singh Vs. State of U.P.and others
|
October 25, 2008 |
|
Ram Pal Singh (Dead) Vs. A.D.C., Lucknow Camp at Ghaziabad and others
|
April 30, 2008 |
|
RAM PAL SINGH S/O SRI PITAM SINGH Vs. STATE OF U P
|
August 25, 2008 |
|
RAM PARAS TRIPATHI Vs. STATE OF U P
|
January 25, 2008 |
|
RAM PHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
August 12, 2008 |
|
RAM PRASAD Vs. STATE OF U P
|
August 8, 2008 |
|
RAM PRASAD Vs. STATE OF U P
|
December 3, 2008 |
|
RAM PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR AND
|
February 6, 2008 |
|
RAM PRATAP SINGH ALIAS SHAILENDRA ALIAS SHALU Vs. VINOD KUMAR SHIVHARE
|
July 14, 2008 |
|
RAM PRATAP SINGH ALIAS SHAILENDRAALIAS SHALU Vs. VINOD KUMAR SHIVHARE
|
June 14, 2008 |
|
RAM PYARE Vs. D M CHITRAKOOT
|
December 11, 2008 |
|
RAM PYARE Vs. STATE OF U P
|
December 12, 2008 |
|
Ram Rahis and others Vs. State of U.P.
|
March 29, 2008 |
|
RAM RAJ SINGH Vs. STATE O
|
January 21, 2008 |
|
RAM RAKHAN SINGH Vs. STATE OF U P
|
January 8, 2008 |
|
RAM RAKSH PAL SINGH Vs. STATE OF U P
|
December 12, 2008 |
|
RAM RATAN ETC Vs. BLOCK DEVELOPMENT OFFICER TALBEHAT LALITPUR
|
December 2, 2008 |
|
RAM RATAN GOEL Vs. ANKITA GOEL
|
October 22, 2008 |
|
RAM SAGAR PATEL Vs. STATE OF U P
|
May 21, 2008 |
|
RAM SAGAR SHUKLA Vs. U P TEXTILE PRINTING CORPORATION LTD
|
December 3, 2008 |
|
RAM SAKAL YADAV CONSTABLE Vs. STATE O
|
March 5, 2008 |
|
Ram Samuj and another Vs. Deputy Director of Consolidation, Gorakhpur and others
|
April 8, 2008 |
|
RAM SANEHI Vs. STATE OF U P
|
July 31, 2008 |
|
RAM SARAN VARSHNEY Vs. STATE OF U P
|
December 1, 2008 |
|
RAM SEWAK Vs. ADDITIONAL DISTRICT JUDGE
|
May 8, 2008 |
|
RAM SEWAK SHARMA Vs. STATE OF U.P.
|
September 22, 2008 |
|
RAM SHANKER VERMA Vs. STATE OF U P
|
September 8, 2008 |
|
RAM SINGH Vs. STATE OF UTTARANCHAL
|
March 18, 2008 |
|
RAM SINGH SENIOR TAX OFFICER Vs. UNION OF INDIA
|
February 6, 2008 |
|
RAM SINGH VISHWAKARMA Vs. STATE OF U P AND ORS
|
January 22, 2008 |
|
Ram Siya and others Vs. State of U.P.and another
|
September 24, 2008 |
|
RAM SUMER Vs. DINESH KUMAR DIXIT
|
August 21, 2008 |
|
RAM SUNDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
|
September 5, 2008 |
|
RAM SUNDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 5, 2008 |
|
RAM SWAROOP Vs. PRESIDING OFFICER LABOUR COURT
|
June 30, 2008 |
|
RAM SWAROOP Vs. STATE OF U P
|
May 6, 2008 |
|
RAM SWAROOP KAINTHOLA Vs. DIRECTOR OF EDUCATION SECONDARY U P
|
September 11, 2008 |
|
RAM SWARUP Vs. UMA SHANKAR
|
September 22, 2008 |
|
RAM VEER SINGH Vs. STATE OF U P
|
December 5, 2008 |
|
RAM YADAV Vs. STATE OF U P
|
February 4, 2008 |
|
RAMA DEVI SRIVASTAVA Vs. SAT DEVI
|
October 20, 2008 |
|
RAMA KANT TRIPATHI Vs. STATE OF U P
|
September 3, 2008 |
|
RAMA KUSHWAHA Vs. STATE OF U P
|
December 12, 2008 |
|
RAMA NATH Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE
|
August 14, 2008 |
|
RAMA SANKAR RAI Vs. STATE OF U P
|
August 13, 2008 |
|
RAMA SHANKAR CHAUHAN Vs. STATE OF U P
|
February 20, 2008 |
|
Rama Shanker and others Vs. Ram Swaroop and others
|
September 12, 2008 |
|
RAMA SHANKER PANDEY Vs. STATE OF U P
|
December 17, 2008 |
|
RAMA SHANKER SINGH Vs. STATE OF U P
|
March 19, 2008 |
|
RAMA SHANKER TRIPATHI Vs. STATE OF U.P.
|
November 19, 2008 |
|
Ramadhar Vs. State of U.P.And Others
|
September 26, 2008 |
|
RAMAKANT TRIPATHI Vs. STAE OF U P
|
September 3, 2008 |
|
RAMAN Vs. STATE OF U P
|
April 15, 2008 |
|
RAMAN AGNIHOTRI Vs. COMMISSIONER WORKMEN COMPENSATION KANPUR
|
November 28, 2008 |
|
RAMAN BIHARI BHARDWAJ Vs. JOINT DIRECTOR OF EDUCATION AGRA REGION AGRA
|
January 29, 2008 |
|
RAMAN KUMAR SAXENA Vs. STATE OF U P
|
December 4, 2008 |
|
RAMAN LAL Vs. SHRI JANKI VALLABH JI MAHARAJ VIRAJMAN MANDIR QASBA BISAULI AND ANOTHER
|
April 29, 2008 |
|
RAMANAND Vs. STATE OF UTTAR PRADESH
|
October 21, 2008 |
|
RAMANUJ TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA AND
|
February 13, 2008 |
|
RAMAPATI MISHRA Vs. STATE OF U P
|
August 8, 2008 |
|
RAMASREY YADAV Vs. STATE OF U P AND ORS
|
April 29, 2008 |
|
RAMAVTAR Vs. STATE OF U P
|
March 18, 2008 |
|
RAMBIR SINGH Vs. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA AND
|
January 3, 2008 |
|
RAMCHANDER Vs. STATE OF U P
|
October 17, 2008 |
|
RAMDAS GUPTA Vs. STATE OF U P
|
March 20, 2008 |
|
RAMDHAN Vs. STATE OF U P
|
April 28, 2008 |
|
RAMDHANI Vs. DISTRICT JUDGE FATEHPUR
|
July 30, 2008 |
|
RAMDHANI JAISWAL Vs. STATE OF U P
|
March 18, 2008 |
|
RAMENDRA PAL SINGH Vs. STATE O
|
January 4, 2008 |
|
RAMESH CHAND JAIN Vs. ARYA SAMAJ, NAI MANDI
|
April 7, 2008 |
|
RAMESH CHAND TIWARI Vs. STATE OF UTTARAKHAND
|
August 7, 2008 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
September 5, 2008 |
|
RAMESH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 5, 2008 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
May 9, 2008 |
|
RAMESH CHANDRA NAUTIYAL Vs. DIRECTOR GENERAL OF POLICE
|
August 21, 2008 |
|
RAMESH CHANDRA PATHAK Vs. STATE OF U P
|
April 17, 2008 |
|
RAMESH CHANDRA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
|
February 8, 2008 |
|
RAMESH CHANDRA SHARMA Vs. R C AND E O /IIND ADDITIONAL CITY MAGISTRATE KANPUR NAGAR
|
August 11, 2008 |
|
Ramesh Chandra Vaishya Vs. State of U.P.and others
|
August 7, 2008 |
|
RAMESH CHANDRA VERMA Vs. INCHARGE DISTRICT JUDGE BARABANKI
|
March 5, 2008 |
|
RAMESH GAUR Vs. MAHANIDESHAK KARAGAR PRASHASAN EVAM SUDHAR SEVAEN U P LUCKNOW
|
July 21, 2008 |
|
RAMESH KUMAR GUPTA Vs. STATE OF U P
|
April 7, 2008 |
|
RAMESH MISHRA Vs. STATE OF U P
|
December 8, 2008 |
|
Ramesh Mishra Vs. State of U.P.and others
|
August 12, 2008 |
|
RAMESH MISHRA ALIAS RAMESH KUMAR MISHRA Vs. STATE OF U P
|
January 22, 2008 |
|
RAMESHWAR Vs. STATE OF U P
|
February 20, 2008 |
|
Rameshwar Dayal Vs. Harnath Singh
|
October 16, 2008 |
|
RAMESHWAR HAVELIA Vs. ASIAN AGRO FARMS INDIA LIMITED
|
September 5, 2008 |
|
RAMESHWAR NATH DUBEY Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 BALLIA
|
May 7, 2008 |
|
RAMESHWAR PRASAD TYAGI Vs. STATE O
|
March 7, 2008 |
|
RAMJAN ALI Vs. COMMISSIONER AGRA DIVISION
|
May 22, 2008 |
|
RAMJI KAKKAR Vs. RENT CONTROL AND EVICTION OFFICER VARANASI
|
March 13, 2008 |
|
RAMKALI Vs. STATE OF U P
|
March 27, 2008 |
|
RAMKESH SHARMA Vs. STATE OF U P
|
June 26, 2008 |
|
RAMU SINGH Vs. STATE OF U P
|
March 19, 2008 |
|
RAMVEER SINGH Vs. STATE OF U P
|
July 1, 2008 |
|
RAMVEER SINGH Vs. STATE OF U.P. AND ORS.
|
September 11, 2008 |
|
RAMWATI Vs. STATE OF U P
|
January 29, 2008 |
|
RANG LAL Vs. STATE OF U P
|
December 15, 2008 |
|
RANGI LAL Vs. STATE OF U P
|
December 17, 2008 |
|
RANGIJI SAHKARI AVAS SAMITI LTD Vs. R C AND E G /ADDITIONAL DISTRICT MAGISTRATE CITY AGRA
|
March 26, 2008 |
|
Rangji Sahkari Awas Samiti Ltd Vs. State of U.P.and others
|
October 21, 2008 |
|
Rani Devi (Dead) Through LRs.and another Vs. Sri 108 Pujyapad Advait Panch Parmeshwar Panchayati Akhara Bara Udaseen
|
September 26, 2008 |
|
RANI DEVI JAIN Vs. BADLOO
|
July 31, 2008 |
|
RANJAN MITTAL Vs. STATE OF U P
|
April 15, 2008 |
|
Ranjana Kakkar Vs. State of U.P.and others
|
October 17, 2008 |
|
RANVEER Vs. STATE OF U P
|
February 27, 2008 |
|
RANVIR SINGH Vs. STATE
|
July 24, 2008 |
|
Ranvir Singh Vs. State of U.P.and others
|
November 3, 2008 |
|
RAO VISHWADEEP SINGH Vs. CHAIRMAN U P STATE INDUSTRIAL CORPORATION LTD
|
April 7, 2008 |
|
Rapti Commission Agency Vs. State of U.P.and another
|
October 15, 2008 |
|
RASHMI TRIPATHI W/O RAJESH BAJPAI Vs. STATE OF U P
|
December 11, 2008 |
|
RATAN Vs. STATE OF U P
|
December 3, 2008 |
|
RATAN KUMAR RAI ALIAS BABAN RAI Vs. STATE OF U P
|
April 11, 2008 |
|
RATNA SAGAR GAS SERVICE VED RAJ COMPLEX 92 GAUTAM BUDH Vs. STATE OF U P
|
December 10, 2008 |
|
Ravi Vs. Deputy Director of Consolidation, Bulandshahr and others
|
September 19, 2008 |
|
RAVI KANT Vs. STATE OF UTTARANCHAL
|
February 26, 2008 |
|
RAVI KUMAR Vs. STATE OF U P
|
July 6, 2008 |
|
RAVI KUMAR Vs. STATE OF U.P. AND ORS.
|
July 8, 2008 |
|
RAVI PRAKASH SINGH ALIAS KAKKOO Vs. STATE OF U P
|
January 24, 2008 |
|
RAVI PRASAD SRIVASTAVA Vs. STATE OF U P
|
September 2, 2008 |
|
RAVI SHANKER SHARMA Vs. STATE OF U P
|
November 25, 2008 |
|
RAVI SHANKER TIWARI Vs. STATE OF U P
|
May 7, 2008 |
|
Ravi Singh Vs. State of U.P.
|
July 28, 2008 |
|
RAVINDRA Vs. STATE OF U P
|
May 7, 2008 |
|
RAVINDRA KUMAR Vs. BOARD OF REVENUE
|
August 19, 2008 |
|
Ravindra Kumar Vs. State of U.P.And Others
|
September 26, 2008 |
|
RAVINDRA KUMAR KOHLI Vs. HARISH CHANDRA KOHLI
|
December 5, 2008 |
|
RAVINDRA NATH SRIVASTAVA Vs. STATE OF U P
|
December 4, 2008 |
|
RAVINDRA PRATAP SINGH Vs. STATE OF U P
|
December 16, 2008 |
|
Ravindra Singh Vs. State of U.P.and others
|
May 19, 2008 |
|
RAVINDRA SINGH SON OF BALESHWAR SINGH Vs. STATE OF U P THROUGH ELECTION COMMISSIONER, GOVT OF U P AND ORS
|
May 16, 2008 |
|
Ravindrakumaryadav Vs. Bheem Rao Ambedkar University,Agra and Others
|
February 18, 2008 |
|
RAYMOND BANERJEE Vs. C J VICTOR
|
January 10, 2008 |
|
REEMA SINGH Vs. STATE OF U P
|
December 4, 2008 |
|
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION AGRA Vs. COMPOTAR
|
November 28, 2008 |
|
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION KANPUR AND Vs. PEER BAKSHA
|
July 16, 2008 |
|
REKHA DEVI Vs. STATE OF U P
|
December 15, 2008 |
|
REKHA DIXIT Vs. STATE OF U P
|
February 18, 2008 |
|
REKHA KINNER Vs. STATE OF U P
|
January 24, 2008 |
|
REKHA SINGH Vs. STATE OF U P
|
April 9, 2008 |
|
REMESH Vs. STATE OF U P
|
December 10, 2008 |
|
RENU SAXENA Vs. STATE OF U P
|
December 5, 2008 |
|
RESHAM PAL Vs. STATE OF U P
|
April 4, 2008 |
|
RESHMA Vs. RASHID
|
July 17, 2008 |
|
Reshu Sharma and others Vs. Rajesh Sethi and another
|
November 24, 2008 |
|
RICHPAL Vs. STATE OF UTTAR PRADESH
|
October 21, 2008 |
|
RIKH DEO YADAV Vs. STATE OF U P
|
March 26, 2008 |
|
RIKH DEO YADAV Vs. STATE OF U P
|
January 8, 2008 |
|
RINKI Vs. STATE OF U P
|
September 16, 2008 |
|
Rishabh Nath and others Vs. State of U.P.
|
May 8, 2008 |
|
RISHI ALIAS SHWETANK PRATAP SINGH Vs. STATE OF U P
|
August 1, 2008 |
|
RISHI KUMAR AGARWAL Vs. STATE OF U P
|
February 22, 2008 |
|
RISHI KUMAR JALAN Vs. IIIRD A D J BULANDSHAHR
|
May 23, 2008 |
|
RISHIPAL Vs. 1ST ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
|
July 29, 2008 |
|
RISHIPAL Vs. STATE
|
August 27, 2008 |
|
RITA BAHUGUNA JOSHI Vs. STATE OF U P
|
February 25, 2008 |
|
RITA SINGH Vs. STATE OF U P
|
December 5, 2008 |
|
RITESH MALVIYA Vs. STATE OF U P
|
August 4, 2008 |
|
RIYAN INTERNATIONAL SCHOOL KARAMCHARI SANGH Vs. STATE OF U P
|
August 8, 2008 |
|
RIYAZ Vs. STATE OF U P
|
April 22, 2008 |
|
RIYAZ AHMAD Vs. STATE OF U P
|
December 16, 2008 |
|
RIYAZ KHAN Vs. STATE OF U P AND ORS
|
January 15, 2008 |
|
Rizvi Exports Ltd., Kanpur and others Vs. State Bank of India, Lucknow and others
|
November 15, 2008 |
|
ROBIN MRITUNJAI TEWARI Vs. STATE OF U P
|
August 29, 2008 |
|
ROHINI KUMAR Vs. STATE OF U P
|
November 19, 2008 |
|
ROHIT CHAUHAN Vs. U P STATE GOVERNMENT
|
November 20, 2008 |
|
Rohtas Vs. State of U.P.and others
|
November 4, 2008 |
|
ROOP NARAIN Vs. STATE OF U P
|
December 10, 2008 |
|
ROOP NARAIN SHUKLA Vs. STATE OF U P
|
December 8, 2008 |
|
ROOP NARAYAN ALIAS BHUNWAR BIND Vs. STATE OF U P
|
February 13, 2008 |
|
ROOP RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR ADMINISTRATION MEERUT
|
October 24, 2008 |
|
ROOP SINGH Vs. STATE OF UP
|
January 28, 2008 |
|
ROSHAN LAL Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE
|
July 14, 2008 |
|
ROSHAN LAL KHANDELWAL Vs. JAGDISH CHAND
|
February 29, 2008 |
|
ROSHNI COLD STORAGE PVT LTD Vs. 1ST ADDL DISTRICT JUDGE BAREILLY
|
April 1, 2008 |
|
ROTOMAC GLOBALS (P) LTD Vs. CIT
|
December 2, 2008 |
|
RUBY INTER NATIONAL ANNAPURNA METAL Vs. DEVENDRA SINGH
|
August 25, 2008 |
|
RUPAM KUMARI ARYA Vs. STATE OF U P
|
April 3, 2008 |
|
S C GULATI Vs. CENTRAL ADMINISTATIVE TRIBUNAL CAT ALLAHABAD
|
January 21, 2008 |
|
S K SHARMA Vs. STATE OF U P
|
April 24, 2008 |
|
S K SINGH Vs. STATE OF U P
|
March 11, 2008 |
|
S K SRIVASTAVA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 25, 2008 |
|
S K TANDON Vs. NEW DELHI
|
February 22, 2008 |
|
S K TANDON Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND
|
February 22, 2008 |
|
S. JAFAR RAZA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL
|
July 25, 2008 |
|
S.A.F Yeast Co. Pvt Ltd Vs. State of U.P.and another
|
October 24, 2008 |
|
S.M.A Rizvi and Others Vs. State of U.P.and Others
|
September 9, 2008 |
|
S.M.Ahmad Hasan and others Vs. Shia Central Board of Waqfs and others
|
September 11, 2008 |
|
SABHA JEET SINGH Vs. ADDL DISTRICT JUDGE VARANASI
|
February 27, 2008 |
|
SABIR HUSSAN Vs. STATE OF U P
|
July 17, 2008 |
|
SABIR MOHAMMED YUSUF Vs. SABIR ABDUL RAHMAN
|
April 11, 2008 |
|
SACHIN AND NITIN ENTERPRISES Vs. STATE OF U P
|
August 26, 2008 |
|
SACHIN GOENKA Vs. PRADEEP KUMAR RASTOGI
|
August 25, 2008 |
|
SACHIN SAXENA ALIAS LUCKY Vs. STATE OF U P
|
April 30, 2008 |
|
Sadanand Mukherji Vs. State of U.P. and others
|
November 20, 2008 |
|
SADDAM ALIAS VIPIN Vs. STATE OF U P
|
March 17, 2008 |
|
Sadhana Devi Vs. State of U.P.and Others
|
November 19, 2008 |
|
SADHNA SHARMA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS BAREILLY
|
December 8, 2008 |
|
SADHNA UPADHYAYA ADVOCATE Vs. STATE OF U P
|
December 8, 2008 |
|
SAEED ALI Vs. UNION OF INDIA
|
August 27, 2008 |
|
SAFDAR Vs. STATE OF U P
|
May 16, 2008 |
|
SAFFAN Vs. STATE OF U P
|
April 25, 2008 |
|
SAFIQUL RAHMAN Vs. STATE OF U P
|
September 9, 2008 |
|
SAGEERUDDIN Vs. STATE OF U P
|
December 5, 2008 |
|
SAGHIR Vs. STATE OF U P
|
September 26, 2008 |
|
SAHAB SARAN Vs. STATE OF U.P.
|
August 12, 2008 |
|
SAHAB SINGH Vs. STATE OF U P
|
June 3, 2008 |
|
SAHAI A P SAHI A P SAHI SATENDRA KUMAR JAIN SATENDRA KUMAR JAIN
SADHNA UPADHYAYA ADVOCATE Vs. STATE OF U P
|
August 22, 2008 |
|
SAHDEV Vs. STATE OF U P
|
December 15, 2008 |
|
SAHKARI GANNA VIKAS SAMITILTD Vs. JITENDRA MOHAN
|
September 25, 2008 |
|
SAHKARI GANNA VIKAS SAMITILTD Vs. INDUSTRIAL TRIBUNAL VTH U P MEERUT
|
May 9, 2008 |
|
SAI STONE CRUSHER BIJNORE Vs. STATE OF U P
|
April 11, 2008 |
|
SAJID Vs. STATE OF U P
|
April 21, 2008 |
|
SAJID Vs. STATE
|
September 26, 2008 |
|
Sajid Hasan and others Vs. S.M.Ahmad Hasan and others
|
November 25, 2008 |
|
Sajjan Pal And Others Vs. Chief Controlling Revenue Authority And Another
|
June 5, 2008 |
|
SAKET KUMAR ALIAS BABLU Vs. STATE OF U P
|
August 17, 2008 |
|
SALAHUDDIN Vs. STATE OF U P
|
February 18, 2008 |
|
SALEEM Vs. IIND ADDITIONAL DISTRICT JUDGE BALRAMPUR
|
February 26, 2008 |
|
SALEEM ALIAS NAWAB ALIAS MOTA AND ORS Vs. STATE OF U P
|
April 19, 2008 |
|
SALEEM MASOOD Vs. RASHEED MASOOD
|
September 5, 2008 |
|
SALIL SRIVASTAVA Vs. ADDL DISTRICT JUDGE
|
September 9, 2008 |
|
SALIM AHMAD Vs. QUDRAT ALI
|
March 18, 2008 |
|
SALIMUDDIN Vs. PRESCRIBED AUTHORITY/SMALL CAUSE JUDGE AGRA
|
July 31, 2008 |
|
SAMAR BAHADUR SINGH Vs. STATE OF U P
|
December 17, 2008 |
|
SAMAR PAL Vs. STATE OF U P
|
September 17, 2008 |
|
SAMAR PAL SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
|
March 3, 2008 |
|
SAMAY SINGH Vs. STATE OF U.P. THROUGH ITS SECRETARY
|
September 18, 2008 |
|
Sambhoo Dayal Dubey and others Vs. Sunder Lal Dubey (Dead) and another
|
November 14, 2008 |
|
SAMBHOO NATH JAISWAL Vs. ARVIND KUMAR JAISWAL
|
March 26, 2008 |
|
SAMBHOO PRASAD Vs. AUTHORISED CONTROLLER SARVAHITAISHI INTER COLLEGE GHAZIABAD
|
January 9, 2008 |
|
SAMBHU SINGH Vs. STATE OF U P
|
December 15, 2008 |
|
SAMPURNANAND PANDEY Vs. STATE OF U P
|
March 1, 2008 |
|
SAMPURNANAND PANDEY Vs. STATE O
|
March 11, 2008 |
|
SAMSUDDIN Vs. STATE OF U P
|
November 19, 2008 |
|
SANDEEP Vs. STATE OF U P
|
April 2, 2008 |
|
Sandeep Developers and another Vs. State of U.P.and others
|
September 29, 2008 |
|
SANDEEP KUMAR SHARMA Vs. STATE OF UTTARAKNAND
|
April 25, 2008 |
|
SANDEEP SHARMA Vs. STATE OF U P
|
December 19, 2008 |
|
Sangeeta Agarwal Vs. Gyasi Lal and another
|
October 20, 2008 |
|
SANGEETA CHATURVEDI Vs. STATE OF U P
|
January 15, 2008 |
|
SANGEETA DEVI Vs. STATE OF U P
|
May 21, 2008 |
|
SANGITA SINGH Vs. STATE OF U P
|
December 19, 2008 |
|
SANJAI KUMAR Vs. STATE OF U P
|
March 13, 2008 |
|
SANJAY Vs. STATE OF U P
|
February 8, 2008 |
|
Sanjay Vs. State of U.P.
|
March 29, 2008 |
|
SANJAY KEDIA Vs. DISTRICT JUDGE GONDA
|
February 6, 2008 |
|
SANJAY KUMAR Vs. UNION OF INDIA
|
May 2, 2008 |
|
SANJAY KUMAR ALIAS MALLU Vs. MANOJ KUMAR SAHU
|
January 17, 2008 |
|
SANJAY KUMAR CHAURASIA Vs. STATE OF U P
|
July 30, 2008 |
|
SANJAY KUMAR JAISWAL Vs. STATE OF U P
|
October 1, 2008 |
|
SANJAY KUMAR SINGH Vs. STATE OF U P
|
March 3, 2008 |
|
Sanjay Kumar Singh Vs. U.P.Public Service Commission,Allahabad and others
|
September 24, 2008 |
|
Sanjay Kumar Singh and Others Vs. Board of Directors, U.P.Financial Corporation, Kanpur and another
|
October 24, 2008 |
|
SANJAY SINGH Vs. STATE OF U P
|
July 9, 2008 |
|
SANJEEV BHATIA Vs. GEETA RANI
|
April 3, 2008 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
April 22, 2008 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
March 14, 2008 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
October 20, 2008 |
|
SANJULA TRIPATHI Vs. STATE OF U P
|
December 5, 2008 |
|
SANT LAL Vs. IIIRD ADJ, GHAZIABAD AND OTHERS
|
August 4, 2008 |
|
SANT NARAYAN GIHAR Vs. STATE OF U.P. AND OTHERS
|
April 15, 2008 |
|
SANT RAVIDAS PRIMARY PATHSALA KARHAVA AZAMGARH Vs. STATE OF U P
|
January 11, 2008 |
|
SANTHOSH KUMAR AWASTHI Vs. U P CO OP INSTITUTUIONAL SERVICE BOURD
|
March 13, 2008 |
|
SANTOSH Vs. STATE OF U P
|
March 13, 2008 |
|
SANTOSH KUMAR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND OTHERS
|
August 22, 2008 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
December 11, 2008 |
|
Santosh Kumar Vs. Ravindra Sharma and others
|
September 11, 2008 |
|
SANTOSH KUMAR ALIAS CHANDU LAL Vs. STATE OF U P
|
August 12, 2008 |
|
SANTOSH KUMAR AWASTHI Vs. U P CO-OPERATIVE INSTITUTIONAL SERVICE BOARD U P LUCKNOW
|
March 13, 2008 |
|
SANTOSH KUMAR GUPTA Vs. STATE OF U P
|
December 5, 2008 |
|
SANTOSH KUMAR TIWARI MOHD SHAMSHAD Vs. STATE OF U P
|
January 24, 2008 |
|
SANTOSH SINGH Vs. STATE OF U P
|
May 8, 2008 |
|
SARAYA SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
|
December 3, 2008 |
|
SARFRAJ Vs. STATE O
|
March 17, 2008 |
|
SARIFUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
|
October 13, 2008 |
|
SARIKA Vs. STATE OF U P
|
December 4, 2008 |
|
Sarita Yadav Vs. State of U.P.and Others
|
August 12, 2008 |
|
SARLA DEVI Vs. SHAILESH KUMAR
|
August 8, 2008 |
|
SARLA DEVI Vs. RAVINDRA KUMAR
|
August 4, 2008 |
|
SARLA DEVI Vs. PUSHPA AGNIHOTRI
|
May 26, 2008 |
|
SAROJ CHAUDHARY Vs. STATE OF U P
|
February 22, 2008 |
|
SAROJ CHAUDHARY D/O RAM NAYAN CHAUDHARY Vs. STATE OF U P THROUGH
|
January 29, 2008 |
|
SAROJ JAIN Vs. STATE OF U P
|
June 16, 2008 |
|
SAROJ KUMARI Vs. DISTRICT INSPECTOR OF SCHOOL
|
February 20, 2008 |
|
SAROJ MISHRA Vs. CHANDRAKANTI SINHA
|
December 1, 2008 |
|
SAROJ SHARMA Vs. STATE OF U.P.
|
April 1, 2008 |
|
SAROJANI DEVI Vs. STATE OF U P
|
March 17, 2008 |
|
SARVAN KUMAR Vs. STATE OF U P
|
November 12, 2008 |
|
SARVESH Vs. STATE OF U P
|
April 1, 2008 |
|
SARVESH TEWARI Vs. STATE OF U P
|
September 12, 2008 |
|
Sarvottam Caps Ltd Vs. State of U.P and others
|
September 29, 2008 |
|
SARVPRIYA SAHAKARI AVAS SAMITILTD Vs. STATE OF U P
|
June 20, 2008 |
|
Sarwan Singh Vs. Sri Niwas and another
|
October 13, 2008 |
|
SARYU PRASAD Vs. STATE OF U P
|
December 11, 2008 |
|
SARYU PRASAD YADAV Vs. RAM CHANDRA BARI
|
January 10, 2008 |
|
SATENDRA Vs. STATE OF U P
|
March 13, 2008 |
|
SATENDRA KUMAR GUPTA Vs. STATE OF U P AND ANR
|
February 22, 2008 |
|
SATI KUMAR VERMA Vs. STATE OF U P
|
May 16, 2008 |
|
SATISH Vs. SESSIONS JUDGE BULANDSHAHR
|
March 31, 2008 |
|
SATISH Vs. STATE OF U P
|
April 4, 2008 |
|
SATISH Vs. STATE OF U.P.
|
January 16, 2008 |
|
SATISH CHAND PAWAN KUMAR Vs. COMMISSIONER OF TRADE TAX
|
February 26, 2008 |
|
SATISH CHANDRA Vs. SHIV KUMAR GUPTA
|
August 20, 2008 |
|
Satish Chandra (Dead) and others Vs. Somnath Anand and others
|
September 22, 2008 |
|
SATISH CHANDRA GUPTA Vs. STATE OF U.P. AND OTHERS
|
August 25, 2008 |
|
SATISH CHANDRA PANDEY ADVOCATE Vs. REGISTRAR FIRMS SOCIETIES AND CHIT FUNDS
|
December 11, 2008 |
|
SATISH CHATURVEDI Vs. STATE OF U P
|
March 15, 2008 |
|
SATISH GROVER Vs. STATE OF U P
|
March 25, 2008 |
|
SATISH KUMAR Vs. STATE OF U P
|
February 8, 2008 |
|
SATISH KUMAR Vs. STATE OF U P
|
December 12, 2008 |
|
SATISH KUMAR PAL Vs. STATE OF U P
|
July 3, 2008 |
|
SATISH KUMAR SINGH Vs. STATE OF U P
|
April 3, 2008 |
|
Satish Kumar Singh and Others Vs. State of U.P.and Others
|
August 29, 2008 |
|
SATISH SINGH Vs. STATE OF U P
|
July 8, 2008 |
|
SATTIDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI
|
August 28, 2008 |
|
SATVIR SINGH Vs. STATE OF U P
|
December 8, 2008 |
|
SATWANT SINGH Vs. STATE OF U.P.
|
March 20, 2008 |
|
SATYA NARAIN SHARMA Vs. STATE OF U P
|
August 6, 2008 |
|
SATYA NARAIN TRIPATHI Vs. STATE OF U P
|
February 1, 2008 |
|
SATYA PRAKASH Vs. UPPER COMMISSIONER II
|
February 20, 2008 |
|
Satya Prakash Vs. State of U.P.and Others
|
November 7, 2008 |
|
Satyabiri Vs. Mahabeer Singh and others
|
April 21, 2008 |
|
SATYAMA ALIAS KUSUM Vs. STATE OF U P
|
December 16, 2008 |
|
Satyanarayan Singh Vs. State of U.P.And Others
|
September 15, 2008 |
|
SATYAVEER SINGH Vs. STATE O
|
March 11, 2008 |
|
SATYENDRA CHATURVEDI SON OF LATE M.C. CHATURVEDI Vs. SMALL SCALE INDUSTRIES RESEARCH AND DEVELOPMENT ORGANIZATION THROUGH SRI NARENDRA KUMAR, ASSISTANT REGISTRAR
|
August 4, 2008 |
|
SATYENDRA MISHRA Vs. ADDITIONAL DIRECTOR OF EDUCATION
|
December 4, 2008 |
|
SATYENDRA MISHRA Vs. ADDITIONAL DIRECTOR OF EDUCATION
|
December 2, 2008 |
|
Satyendra Prasad Vs. Commissioner Food And Civil Supplies U.P.Lucknow And Another
|
September 22, 2008 |
|
SAVITA DEVI Vs. STATE OF U P
|
May 5, 2008 |
|
SAVITRI Vs. STATE OF U P
|
February 25, 2008 |
|
SAVITRI DEVI Vs. STATE OF U P
|
April 2, 2008 |
|
SAVITRI DEVI Vs. GENERAL MANAGER
|
August 8, 2008 |
|
SAVITRI DEVI Vs. MANSA RAM
|
June 24, 2008 |
|
SAYEED Vs. STATE OF U P
|
December 3, 2008 |
|
SAZID Vs. STATE OF U P
|
February 14, 2008 |
|
SEEMA Vs. STATE OF U P
|
April 8, 2008 |
|
SEEMA KUMARI Vs. STATE OF U P
|
December 10, 2008 |
|
Seema Mehra Vs. State of U.P.and others
|
September 29, 2008 |
|
SENIOR POST MASTER AGRA Vs. MANOJ SAXENA
|
April 29, 2008 |
|
Sewa Singh Vs. Ram Chandra Prasad Gupta
|
August 25, 2008 |
|
SHADI LAL Vs. PUSHPA
|
December 12, 2008 |
|
SHAFFIQUE AHMAD Vs. STATE OF U.P.
|
March 25, 2008 |
|
SHAFI Vs. STATE OF U P
|
May 5, 2008 |
|
SHAFIULLAH Vs. SPECIAL JUDGE E G ACT
|
January 22, 2008 |
|
Shahab Mohammed Khan and another Vs. A.D.J./Special Judge (E.G.Act), Lucknow and others
|
May 15, 2008 |
|
SHAHAB UDDIN ALIAS MUNNAN Vs. DISTRICT JUDGE MUZAFFAR NAGAR
|
November 4, 2008 |
|
SHAHADAT Vs. STATE OF U P
|
March 19, 2008 |
|
SHAHID Vs. STATE OF U P
|
May 22, 2008 |
|
SHAHID ALIAS SHABBU Vs. STATE OF UTTARAKHAND
|
April 28, 2008 |
|
SHAHID JAMAL ANSARI Vs. STATE OF U P
|
October 17, 2008 |
|
SHAHJAHAN Vs. STATE OF U P
|
January 17, 2008 |
|
SHAHZAD AHMAD KHAN Vs. MOHAMMAD AHMAD
|
February 12, 2008 |
|
SHAHZAD BEHARI LAL Vs. SPECIAL JUDGE S C AND S T P A ACT BANDA
|
August 20, 2008 |
|
SHAIL KUMARI Vs. STATE OF U P
|
August 6, 2008 |
|
SHAILENDRA KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
April 21, 2008 |
|
SHAILENDRA KUMAR SINGH Vs. STATE OF U P
|
December 4, 2008 |
|
Shailendra Singh & Ors. Vs. State of U.P.& Ors.
|
November 25, 2008 |
|
SHAIRA BANO W/O MOHD SARTAJ KHAN Vs. D M HARDOI
|
December 5, 2008 |
|
SHAKEEL AHMAD Vs. PREM SAGAR
|
August 19, 2008 |
|
Shakeel Ahmad Vs. State of U.P.
|
December 16, 2008 |
|
SHAKEEL AHMAD Vs. RAM BABU
|
October 15, 2008 |
|
SHAKILA BANO Vs. STATE OF U P
|
March 5, 2008 |
|
SHAKOOR Vs. STATE
|
September 2, 2008 |
|
SHAKUNTALA DEVI Vs. XTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
August 13, 2008 |
|
SHAKUNTALA DEVI Vs. STATE OF U P
|
July 18, 2008 |
|
SHAKUNTALA DEVI Vs. THAKUR DAS
|
July 18, 2008 |
|
SHAKUNTALA DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
July 21, 2008 |
|
Shakuntala Devi Vs. State of U.P.and others
|
August 29, 2008 |
|
SHAKUNTLA DEVI Vs. UNION OF INDIA
|
December 16, 2008 |
|
Shalini Awasthi With Vijaylaxmi Awasthi, and Amarjeet and another Vs. State of U.P.
|
September 10, 2008 |
|
SHALINI SINGH Vs. STATE OF U P
|
March 4, 2008 |
|
SHAMBHOO NATH TRIPATHI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 4, 2008 |
|
Shambhu Dayal Dubey Vs. Sunderlal Dubey And Others
|
November 14, 2008 |
|
SHAMBHU PRASAD Vs. SHAMIM JAHAN
|
April 18, 2008 |
|
SHAMBHU SINGH DEENA SINGH Vs. STATE OF U.P.
|
May 13, 2008 |
|
SHAMIM ALIAS LAL BABU Vs. STATE OF U P
|
May 12, 2008 |
|
SHAMIMA BEGUM Vs. STATE OF UP
|
April 8, 2008 |
|
SHAMIMA BEGUM AND ANR Vs. STATE OF UP AND ANR
|
April 10, 2008 |
|
SHAMLI DEVI Vs. STATE OF U P
|
April 17, 2008 |
|
SHAMMI KOHLI Vs. STATE OF U P
|
December 19, 2008 |
|
SHAMMI MUSARRAT Vs. STATE OF U P
|
December 5, 2008 |
|
SHAMSHAD Vs. STATE OF U P
|
July 9, 2008 |
|
Shamsher and others Vs. State of U.P. and another
|
December 19, 2008 |
|
SHAMSUDDAHA ALIAS SHUROO Vs. STATE OF U P
|
February 21, 2008 |
|
SHANKAR Vs. STATE OF U P
|
November 14, 2008 |
|
SHANKAR LAL SANKAR SINDHI Vs. STATE OF U P
|
April 18, 2008 |
|
SHANKAR SINGH Vs. STATE OF UTTARANCHAL
|
February 26, 2008 |
|
SHANKER JEE SHUKLA Vs. STATE OF U P
|
January 9, 2008 |
|
SHANKER LAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 JAUNPUR
|
April 4, 2008 |
|
SHANTI DEVI Vs. VITH ADDL DISTRICT JUDGE AGRA
|
January 7, 2008 |
|
SHANTI DEVI Vs. UMA DEVI
|
February 29, 2008 |
|
SHANTI DEVI Vs. STATE OF UP
|
July 23, 2008 |
|
SHANTI DEVI Vs. UMA DEVI
|
August 29, 2008 |
|
SHANTI PRAKASH SHARMA Vs. PRABHAT CHAND RAI
|
April 8, 2008 |
|
SHANTI PRASAD PANDEY Vs. STATE OF U P
|
December 10, 2008 |
|
SHANTI SHUKLA Vs. ORIENTAL INSURANCE CO LTD
|
November 25, 2008 |
|
SHARDA CHITRA MANDIR Vs. INCOME-TAX OFFICER
|
January 22, 2008 |
|
SHARDA DEVI Vs. STATE OF U P
|
May 9, 2008 |
|
SHARDA PRASAD DIXIT Vs. STATE OF U P
|
February 25, 2008 |
|
SHARDA SAHARAN Vs. DIRECTOR GENERAL OF POLICE U P
|
March 13, 2008 |
|
Sharma Truck House Gagalaheri Vs. State of U.P. & Ors.
|
November 20, 2008 |
|
Sharwan Kumar Vs. Atul Kumar Gupta and others
|
October 14, 2008 |
|
SHASHI GOYAL Vs. STATE O
|
February 20, 2008 |
|
SHASHI KIRAN Vs. VICE-CHANCELLOR DR RAM MANOHAR LOHIYA AWADH UNIVERSITY FAIZABAD U P
|
December 15, 2008 |
|
SHASHI PRATEEK Vs. CHARAN SINGH VERMA
|
September 24, 2008 |
|
SHASHI VERMA Vs. STATE OF U P
|
April 29, 2008 |
|
SHATA NAND SHARMA Vs. MANAGING DIRECTOR U P CO OPEATIVE SPINNING MILLS FEDRATION LTD
|
April 4, 2008 |
|
SHAUKAT ALI Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
September 2, 2008 |
|
SHAUKIN Vs. STATE O
|
February 8, 2008 |
|
SHAUKIN SHAH Vs. STATE
|
January 4, 2008 |
|
Shayam Singh Yadav Vs. State of U.P. and others
|
November 12, 2008 |
|
SHEELA Vs. STATE OF U P
|
April 1, 2008 |
|
SHEELA KESARWANI Vs. STATE OF U P
|
December 16, 2008 |
|
SHEHNAZ BANO Vs. STATE OF U P
|
September 2, 2008 |
|
Sheikh Natthu and another Vs. Deputy Director of Consolidation, Kanpur Camp, Hamirpur and another
|
November 26, 2008 |
|
SHEIKH RAHIM Vs. CANTONMENT BOARD JHANSI
|
July 4, 2008 |
|
SHEKHAR HOSPITAL PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
December 12, 2008 |
|
SHEKHAR SRIVASTAVA Vs. STATE OF U P
|
April 21, 2008 |
|
SHEO DAYAL Vs. STATE OF U P
|
December 1, 2008 |
|
SHEO GOVIND SINGH Vs. INSPECTOR GENERAL OF POLICE CS, CRPF
|
September 2, 2008 |
|
SHEO KUMAR Vs. STATE OF U P
|
January 8, 2008 |
|
Sheo Kumar Mishra Vs. Union Bank of India and others
|
November 20, 2008 |
|
Sheo Prasad Tripathi Vs. State of U.P.and others
|
September 12, 2008 |
|
SHEORAJ Vs. STATE OF U P
|
September 26, 2008 |
|
SHER ALI Vs. STATE OF UTTARAKHAND
|
March 24, 2008 |
|
SHER RAM ARYA Vs. CHAIRMAN TRADE TAX TRIBUNAL
|
March 12, 2008 |
|
SHER SINGH Vs. STATE OF U P
|
March 11, 2008 |
|
SHER SINGH Vs. STATE OF U P
|
May 16, 2008 |
|
SHER SINGH ALIAS SHERU Vs. STATE
|
May 6, 2008 |
|
Sher Singh S/O Late Chet Ram Vs. State of U.P.and another
|
May 11, 2008 |
|
Shervani Sugar Syndicate Limited (M/s.) and another Vs. State of Uttar Pradesh and others
|
November 7, 2008 |
|
SHIKHA Vs. STATE OF U P
|
March 19, 2008 |
|
SHIKHAR CHAND PRADEEP KUMAR Vs. COMMISSIONER OF TRADE TAX
|
July 9, 2008 |
|
SHISH PAL SINGH Vs. STATE OF U P
|
March 14, 2008 |
|
SHISHU PAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO IX AND ORS
|
September 30, 2008 |
|
SHISHU PAL SINGH Vs. PRESCRIBED AUTHORITY/UPPER ZILAADHIKARI MORADABAD
|
September 3, 2008 |
|
SHITANSH KUMAR TRIVEDI Vs. CANE COMMISSIONER
|
December 11, 2008 |
|
SHIV GOPAL SINGH Vs. THE UTTAR PRADESH PUBLIC SERVICE
|
August 5, 2008 |
|
SHIV KANT TRIPATHI Vs. STATE OF U P
|
January 22, 2008 |
|
SHIV KUMAR Vs. STATE OF U P
|
April 11, 2008 |
|
SHIV KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE/UPPER COLLECTOR MUZAFFARNAGAR
|
November 5, 2008 |
|
Shiv Kumar Vs. State of U.P.and others
|
November 7, 2008 |
|
SHIV KUMAR DEBEY Vs. STATE OF U P
|
December 11, 2008 |
|
SHIV KUMAR PATEL Vs. D M BANDA
|
December 11, 2008 |
|
SHIV KUMAR S/O SRI RAJA RAM R/O VILLAGE GORAKHPUR TALLA AT PRESENT SHOP NO 92 BARTAN BAZAR HALDWANI NAINITAL Vs. PANKAJ PANDEY SON OF LATE SRI DEVKI NANDAN PANDEY R/O GORAKHPUR TALLA TEHSIL HALDWANI DISTRICT NAINITAL
|
December 3, 2008 |
|
SHIV KUMAR SINGH Vs. STATE OF U P
|
December 16, 2008 |
|
Shiv Kumar, etc. Vs. A.D.M./Upper Collector, Muzaffarnagar and Others, etc.
|
November 5, 2008 |
|
SHIV NARAIN YADAV Vs. STATE OF U P
|
December 12, 2008 |
|
Shiv Nath Singh and others Vs. State of U.P.and others
|
October 17, 2008 |
|
SHIV PRAKASH RICHARIYA Vs. STATE OF U P
|
September 26, 2008 |
|
SHIV PRASAD Vs. STATE OF U P
|
October 23, 2008 |
|
SHIV PRASAD Vs. JANARDAN SINGH
|
February 15, 2008 |
|
SHIV PUJAN TIWARI MANAGER COMMITTEE OF MANAGEMENT JUNIOR HIGH SCHOOL KASHMAPUR BALLIA Vs. STATE OF U P
|
April 8, 2008 |
|
SHIV RAM Vs. BOARD OF REVENUE
|
September 2, 2008 |
|
SHIV RAM SINGH Vs. STATE OF U P
|
April 14, 2008 |
|
Shiv Sagar @ Lotan Vs. State of U.P.
|
July 14, 2008 |
|
SHIV SAGAR DUBEY Vs. SABHAJEET SINGH
|
December 2, 2008 |
|
SHIV SARAN LAL GUPTA Vs. USHA KIRAN GUPTA
|
July 24, 2008 |
|
SHIV SECURITY SERVICES Vs. STATE OF U P
|
September 9, 2008 |
|
SHIV SHANKAR Vs. AUTHORITY OF PAYMENT
|
August 7, 2008 |
|
SHIV SHANKER Vs. SUBHASH CHANDRA AGARWAL
|
April 3, 2008 |
|
Shiv Shanker Chauhan Vs. Amla & Ors.
|
September 29, 2008 |
|
Shiv Shanker Chauhan Vs. Kaushal Chauhan and others
|
September 29, 2008 |
|
SHIV SHANKER SHARMA Vs. STATE OF U P
|
December 15, 2008 |
|
Shiv Shyam Pandey Vs. State of U.P. & Ors.
|
December 11, 2008 |
|
SHIV SUNDER LAL DWIVEDI Vs. R C AND E O /ADDITIONAL CITY MAGISTRATE 2ND KANPUR NAGAR
|
September 1, 2008 |
|
SHIVA ELECTRONICS (INDIA) PVT. LTD Vs. COMMISSIONER OF TRADE TAX
|
April 30, 2008 |
|
SHIVA PAPER MILLS LTD. AND OTHERS Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA AND OTHERS
|
December 4, 2008 |
|
SHIVA POLYPLAST PVT LTD Vs. UNION OF INDIA
|
December 17, 2008 |
|
SHIVANGI STEELS PVT LTD Vs. STATE OF U P
|
July 18, 2008 |
|
Shivgopal Singh and Others Vs. U.P.Public Service Commission, U.P., Allahabad and Others
|
August 5, 2008 |
|
SHOBHA KANT CHATURVEDI Vs. HONBLE THE ADDL DISTRICT JUDGE 2ND ETAWAH COURT U P REVISIONING COURT
|
November 21, 2008 |
|
SHRAVAN KUMAR AND ANR Vs. STATE OF U P
|
January 9, 2008 |
|
SHREE BALKISHAN AGRAWAL GLASS INDUSTRIES PVT. LTD Vs. COMMISSIONER OF TRADE TAX
|
July 24, 2008 |
|
Shree Mahavir Straw Board (Pvt) Ltd Vs. U.P.State Electricity Board, Lucknow and others
|
September 19, 2008 |
|
SHREE MARWARI SEVA SANGH Vs. STATE OF U P
|
August 22, 2008 |
|
Shri Nath Sahai Vs. Devendranath Dwivedi and Others
|
September 12, 2008 |
|
SHRIDHAR SINGH Vs. NARENDRA SINGH
|
May 22, 2008 |
|
SHRIPAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
|
December 15, 2008 |
|
SHRIRAM Vs. STATE OF U P
|
October 21, 2008 |
|
Shuvpujan Yadav, Sanjeev Kumar Vs. State of U.P. and others
|
July 24, 2008 |
|
SHY AM LAL Vs. RAJ KRISHNA AGRAWAL
|
March 26, 2008 |
|
SHYAM BAHADUR GUPTA Vs. JAI HIND PRAKASH GOEL
|
September 26, 2008 |
|
SHYAM BAHADUR SINGH Vs. STATE OF U P
|
February 26, 2008 |
|
SHYAM CHARAN Vs. STATE OF U P
|
December 19, 2008 |
|
SHYAM DHAR Vs. PRESIDING OFFICER LABOUR COURT U P FAIZABAD
|
August 11, 2008 |
|
SHYAM DUTT Vs. STATE OF U P
|
September 3, 2008 |
|
SHYAM JI RASTOGI Vs. BAR ASSOCIATION KANPUR AND
|
February 5, 2008 |
|
SHYAM KUMAR Vs. STATE OF U P
|
April 1, 2008 |
|
SHYAM LAL Vs. SHANTI DEVI
|
March 14, 2008 |
|
SHYAM LAL Vs. STATE OF U P
|
June 4, 2008 |
|
SHYAM MURARI YADAV Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 AGRA
|
August 1, 2008 |
|
SHYAM NARAIN TIWARI Vs. ADDL DISTRICT MAGISTRATE
|
January 23, 2008 |
|
SHYAM NARAYAN SINGH Vs. STATE OF U P
|
December 3, 2008 |
|
SHYAM SHANKER AND OTHERS Vs. SAHU SARVESH KUMAR AND OTHERS
|
January 16, 2008 |
|
SHYAM SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION KANPUR
|
November 26, 2008 |
|
SHYAM SINGH YADAV Vs. STATE OF U P
|
August 21, 2008 |
|
Shyama and Others Vs. District Magistrate, Ghazipur
|
October 21, 2008 |
|
SHYAMJI SHUKLA Vs. STATE OF U P
|
July 28, 2008 |
|
SIKANDAR Vs. AKHALAK
|
February 8, 2008 |
|
SINGH INT UDYOG Vs. COMMISSIONER OF TRADE TAX
|
January 3, 2008 |
|
SINGHASAN RAI Vs. BHAGWAN DEI
|
January 28, 2008 |
|
SIRAJ KAFIL ALIAS RAJA Vs. STATE OF U P
|
July 17, 2008 |
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SITA RAM Vs. DISTRICT JUDGE AZAMGARH
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March 3, 2008 |
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SITARAM Vs. STATE OF U P
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December 2, 2008 |
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Siya Ram Vs. District Magistrate/Collector, Agra & Anr.
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September 17, 2008 |
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SIYA RAM AGRAHARI Vs. STATE OF U P
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February 7, 2008 |
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SMT CHINTA YADAV Vs. STATE OF U P AND ORS
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December 11, 2008 |
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SMT KUSUM DEVI Vs. SMT RAMSHREE DEVI AND ORS
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September 30, 2008 |
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SMT PARWATI AND ORS Vs. GAYA PRASAD
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April 8, 2008 |
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SMT POONAM SHAH Vs. STATE OF U P
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May 21, 2008 |
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SMT SHAIL AND ANR Vs. STATE OF UP AND ANR
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May 12, 2008 |
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SMT SUBHI Vs. STATE OF U P AND ANR
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September 26, 2008 |
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SMT SUDHA KUMARI Vs. STATE OF U P AND ORS
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June 30, 2008 |
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SMT SUDHA WIFE OF LAVKUSH DAUGHTER OF SRI RAMLOT Vs. STATE OF U P AND LAVKUSH SON OF BADAL
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March 27, 2008 |
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SMT SURAIYA BEGUM Vs. SMT ASHGHARI BEGUM
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October 16, 2008 |
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SMT. DEVI KUNWAR AND OTHERS Vs. PRATAP NARAIN SINGH AND ANOTHER
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April 4, 2008 |
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SMT. DURGAWATI DEVI AND OTHERS Vs. STATE OF U.P.
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October 14, 2008 |
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SMT. MANJU BHALLA Vs. STATE OF U.P.
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November 21, 2008 |
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SMT. MEERA & ORS. Vs. STATE OF U. P. & ORS.
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January 28, 2008 |
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Smt. Ram Lali and Ors Vs. State of U. P. and Ors
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April 10, 2008 |
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SMT. SHANTI DEVI & OTHERS Vs. VISHNU TANDON & ANOTHER
|
May 8, 2008 |
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SMT. SHASHI PRABHA Vs. JOINT DIRECTOR OF EDUCATION (WOMEN), ALLAHABAD AND OTHERS
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December 1, 2008 |
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SMT. SUNITA RANI AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
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August 19, 2008 |
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Smt. Triveni Singh Vs. State of U.P. and Ors
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January 17, 2008 |
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SOCIETY FOR THE PROMOTION OF EDUCATION ADVENTURE SPORT AND CONSERVATION OF ENVIRONMENT Vs. COMMISSIONER OF INCOME-TAX, CENTRAL
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April 3, 2008 |
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SOCIETY OF METRO GROUP FOR EDUCATION AND MEDICAL RESEARCH Vs. STATE OF U P
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June 20, 2008 |
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SOHAN LAL Vs. STATE OF U P
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May 23, 2008 |
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SOHAN LAL Vs. SABHAJEET
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May 15, 2008 |
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SOHAN LAL GYAN CHANDRA Vs. RAM BABU
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August 14, 2008 |
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SOHAN RAM Vs. STATE OF U P
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October 21, 2008 |
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SOMAROO Vs. PRAKRITI ACHARYA
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November 25, 2008 |
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SOMDUTT Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 31, 2008 |
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SOMRAJ SINGH Vs. STATE OF U P
|
December 19, 2008 |
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SOMWATI Vs. STATE OF U P
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August 25, 2008 |
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Sona Vs. Munni Devi and others
|
October 18, 2008 |
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SONEY LAL Vs. U P ELECTRICITY BOARD
|
March 20, 2008 |
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SONIYA Vs. STATE OF U P
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July 4, 2008 |
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SONU Vs. STATE OF U P
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April 23, 2008 |
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Sri Nivas Vs. State of U.P.and others
|
November 24, 2008 |
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SRI NIWAS PAWNDAY Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
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August 5, 2008 |
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Sri Pal Jatav Vs. State of U.P.& Ors.
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October 21, 2008 |
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Sri Shripal Sharma Vs. D.I.O.S.Muzaffarnagar & another
|
December 15, 2008 |
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SRIRAM Vs. STATE OF U P
|
October 21, 2008 |
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STAR PAPER MILLSLTD Vs. DEPUTY DIRECTOR ADMINISTRATION/MARKETING KRISHI UTPADAN MANDI PARISHAD MORADABAD
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December 1, 2008 |
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STATE Vs. VIJAY SINGHA
|
January 27, 2008 |
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STATE Vs. JETHU
|
February 15, 2008 |
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STATE BANK OF INDIA Vs. GENERAL MOTOR FINANCE CO LTD
|
January 3, 2008 |
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STATE BANK OF INDIA Vs. KUNDAN SINGH
|
May 2, 2008 |
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STATE BANK OF INDIA Vs. FIRM JAMUNA PRASAD JAISWAL AND SONS
|
September 5, 2008 |
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STATE BANK OF INDIA Vs. SACHIV AGRA VANIJIYIK BANK KARAMCHARI VETAN BHOGI SAHKARI RIN EVAM SAKH SAMITI LTD
|
July 3, 2008 |
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STATE BANK OF INDIA BRANCH DANGOLI Vs. SHER SINGH
|
February 13, 2008 |
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STATE BANK OF INDIA KICHHA BRANCH Vs. KUNDAN SINGH
|
February 5, 2008 |
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STATE BANK OF INDIA SULTANPUR Vs. COLLECTOR D M SULTANPUR
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January 30, 2008 |
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STATE OF U P Vs. CATHOLIC DIOCESE OF BIJNOR
|
January 28, 2008 |
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STATE OF U P Vs. KULDEEP
|
February 5, 2008 |
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STATE OF U P Vs. AJAI SINGH ANDANR
|
January 1, 2008 |
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STATE OF U P Vs. RA
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January 5, 2008 |
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STATE OF U P Vs. KAILASH JAISWAL
|
January 10, 2008 |
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STATE OF U P Vs. VIJAY SINGH
|
January 17, 2008 |
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STATE OF U P Vs. JOTHAN RAM PATEL
|
January 18, 2008 |
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STATE OF U P Vs. RAMA DEVI
|
February 18, 2008 |
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STATE OF U P Vs. SURYAVEER SINGH
|
February 19, 2008 |
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STATE OF U P Vs. SHIV SINGH BISHT
|
February 19, 2008 |
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STATE OF U P Vs. MOHAMMAD ASHIK KHAN
|
March 13, 2008 |
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STATE OF U P Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
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March 7, 2008 |
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STATE OF U P Vs. YOGENDRA KUMAR PAL
|
May 2, 2008 |
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STATE OF U P Vs. PURUSHOTTAM DAS TANDON
|
May 22, 2008 |
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STATE OF U P Vs. NARAIN
|
May 23, 2008 |
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STATE OF U P Vs. VIJAY BAHADUR
|
April 3, 2008 |
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STATE OF U P Vs. ASHA SRIVASTAVA
|
April 4, 2008 |
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STATE OF U P Vs. RAJENDRA SINGH
|
April 4, 2008 |
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STATE OF U P Vs. SOBRAN
|
July 3, 2008 |
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STATE OF U P Vs. PANMATI DEVI
|
July 7, 2008 |
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STATE OF U P Vs. MEWA LAL
|
June 30, 2008 |
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STATE OF U P Vs. DURGA PRASAD SINGH
|
June 30, 2008 |
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STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
|
July 9, 2008 |
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STATE OF U P Vs. PANCH NARAIN VIKRAM SHAH ALIAS PANCH NARAIN RAJA SAHIB
|
July 14, 2008 |
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STATE OF U P Vs. VIRENDRA KUMAR
|
July 14, 2008 |
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STATE OF U P Vs. ARJUN PRASAD
|
July 14, 2008 |
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STATE OF U P Vs. KRISHNA MURARI LAL
|
July 23, 2008 |
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STATE OF U P Vs. ARUN KUMAR PANDEY
|
July 22, 2008 |
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STATE OF U P Vs. RAM PRATAP SHUKLA
|
July 28, 2008 |
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STATE OF U P Vs. LAXMI ALIAS LAKSHO DEVI
|
July 24, 2008 |
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STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1 U P ALLAHABAD
|
August 4, 2008 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
|
August 8, 2008 |
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STATE OF U P Vs. MALKEET SINGH
|
August 7, 2008 |
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STATE OF U P Vs. NAGESH UPADHYAY
|
August 12, 2008 |
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STATE OF U P Vs. USHA PANDEY
|
August 25, 2008 |
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STATE OF U P Vs. KRISHNENDRA GAUR
|
August 28, 2008 |
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STATE OF U P Vs. TEJ BAHADUR SINGH
|
September 8, 2008 |
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STATE OF U P Vs. DURGA PRASAD SHARMA
|
September 11, 2008 |
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STATE OF U P Vs. KHURSHEED KHAN
|
September 23, 2008 |
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STATE OF U P Vs. RAM CHANDRA
|
October 15, 2008 |
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STATE OF U P Vs. SATYAVIR SINGH
|
October 20, 2008 |
|
STATE OF U P Vs. KAILASH NATH YADAV
|
December 2, 2008 |
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STATE OF U P Vs. DHARAM PAL
|
October 22, 2008 |
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STATE OF U P Vs. ARUN KUMAR
|
November 14, 2008 |
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STATE OF U P Vs. UDAI VEER SINGH ALIAS MUNAN
|
November 14, 2008 |
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STATE OF U P Vs. RAM PRAKASH BATHAM
|
November 19, 2008 |
|
STATE OF U P Vs. VIJAY VARSHNEY
|
December 4, 2008 |
|
STATE OF U P Vs. GOVIND RAM JAISINGHANI
|
December 10, 2008 |
|
STATE OF U P Vs. GAYA RAM
|
December 17, 2008 |
|
STATE OF U P Vs. K.P. SINGH
|
January 9, 2008 |
|
State of U.P. Vs. Suresh Chandra Srivastava
|
September 15, 2008 |
|
State of U.P. Vs. Presiding officer, Labour Court, U.P.Agra And Another
|
August 6, 2008 |
|
State of U.P. Vs. Additional Commissioner (Judicial) Varanasi Division and others
|
September 15, 2008 |
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STATE OF U.P. Vs. BRAJENDRA SINGH
|
April 23, 2008 |
|
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT, AGRA AND ANOTHER
|
August 11, 2008 |
|
STATE OF U.P. Vs. D.S. RATHORE AND OTHERS
|
August 21, 2008 |
|
STATE OF U.P. Vs. IIIRD ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
|
June 30, 2008 |
|
State of U.P. and another Vs. B.B.S.Rathore and others
|
October 24, 2008 |
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STATE OF U.P. AND ORS. Vs. KAPOOR CHAND AND ORS.
|
May 5, 2008 |
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STATE OF U.P. THROUGH EXECUTIVE ENGINEER, IRRIGATION DIVISION, BAREILLY Vs. PRESIDING OFFICER, LABOUR COURT, BAREILLY AND ANOTHER
|
August 13, 2008 |
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State of U.P.And Another Vs. Laxman Prasad Bhasney and Another
|
May 2, 2008 |
|
State of U.P.Through Principal Secretary (Prison) U.P.Lucknow Vs. Fast Track Court No.2 Maharajganj and others
|
September 22, 2008 |
|
STATE OF UP Vs. MANGAL PRASAD
|
July 28, 2008 |
|
STATE OF UTTAR PRADESH Vs. SOBAN SINGH
|
January 8, 2008 |
|
STATE OF UTTAR PRADESH Vs. SPECIAL JUDGE
|
October 15, 2008 |
|
State of Uttarakhand Vs. Ravi Kumar
|
May 6, 2008 |
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STATE OF UTTARAKHAND Vs. DHARMENDRA SINGH
|
May 5, 2008 |
|
Station Director, Vigyapan Prasaran Seva, All-India Radio, Kanpur Vs. Central Government Industrial Tribunal, Kanpur and Others
|
February 6, 2008 |
|
SUA LALI Vs. STATE OF U.P.
|
May 7, 2008 |
|
SUBBA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
April 2, 2008 |
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SUBEDAR AWASTHI Vs. STATE OF U P
|
August 19, 2008 |
|
SUBEY RAM Vs. STATE OF U P
|
August 22, 2008 |
|
SUBHAKAR DUBEY Vs. STATE OF U P
|
October 24, 2008 |
|
Subhas Yadav Vs. State of U.P.and Others
|
July 22, 2008 |
|
SUBHASH Vs. STATE OF U P
|
October 22, 2008 |
|
SUBHASH Vs. STATE OF U P
|
September 11, 2008 |
|
SUBHASH Vs. STATE OF U P
|
July 9, 2008 |
|
SUBHASH Vs. STATE OF U P
|
April 11, 2008 |
|
SUBHASH Vs. STATE OF U P
|
January 9, 2008 |
|
SUBHASH BEHAR Vs. STATE OF UTTARAKHAND
|
July 3, 2008 |
|
SUBHASH BHALLA Vs. JAI DEVI
|
January 22, 2008 |
|
SUBHASH CHANDRA JAIN Vs. SPECIAL JUDGE E C ACT FARRUKHABAD
|
November 14, 2008 |
|
Subhash Chandra Kushwaha Vs. State of U.P.and Others
|
October 20, 2008 |
|
SUBHASH GUPTA Vs. PAYMENT OF WAGES AUTHORITY
|
August 4, 2008 |
|
SUBHASH KUMAR Vs. STATE
|
August 27, 2008 |
|
SUBHASH YADAV Vs. STATE OF U P
|
December 19, 2008 |
|
SUBODH KUMAR Vs. STATE OF UP
|
January 30, 2008 |
|
SUBODH KUMAR Vs. STATE OF U P
|
April 2, 2008 |
|
SUDAMA Vs. VICE-CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR VISHWA VIDYALAYAYA GORAKHPUR
|
August 27, 2008 |
|
SUDARSHA AWASTHI Vs. UNION OF INDIA
|
July 21, 2008 |
|
SUDARSHAN JAIN Vs. TEJENDRA KUMAR
|
August 21, 2008 |
|
SUDARSHAN MAURYA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 12, 2008 |
|
SUDARSHAN THAKUR Vs. KAILASH CHANDRA SHRINGI
|
March 28, 2008 |
|
SUDESH Vs. ADDITIONAL FAMILY COURT JUDGE ROORKEE
|
June 19, 2008 |
|
SUDHA Vs. STATE OF U P
|
April 2, 2008 |
|
Sudha Vs. State of U.P.and another
|
May 27, 2008 |
|
SUDHA CHAUHAN Vs. DISTRICT JUDGE BIJNOR
|
January 9, 2008 |
|
SUDHADEVI Vs. STATE OF U P
|
August 6, 2008 |
|
SUDHAKAR RAI Vs. STATE OF U P
|
July 17, 2008 |
|
SUDHANSHU SINGH Vs. MONIKA DEVI
|
August 22, 2008 |
|
Sudhir Chandra Agarwala Vs. State of UP.and Others
|
February 29, 2008 |
|
SUDHIR KUMAR Vs. RAM SINGH
|
March 31, 2008 |
|
SUDHIR KUMAR JAIN Vs. STATE OF U P
|
July 23, 2008 |
|
Sudhir Kumar Srivastava Vs. Union of India through General Manager, N.E.R., Gorakhpur
|
May 22, 2008 |
|
SUDHIR VASUDEV AND ANR Vs. THE COMMISSIONER, KANPUR DIVISION AND ORS
|
June 30, 2008 |
|
SUHAGWATI DEVI Vs. STATE OF U P
|
February 21, 2008 |
|
Sujoy Dutta Vs. State of U.P.
|
April 15, 2008 |
|
SUKET SARIN Vs. STATE OF U P
|
December 8, 2008 |
|
SUKH LAL Vs. D J RAMPUR AND
|
December 5, 2008 |
|
SUKH RAM Vs. STATE OF U P
|
December 11, 2008 |
|
SUKHOO Vs. STATE OF U P
|
December 12, 2008 |
|
Sulabh International Social Services Organisation (Branch U.P.State), Ghaziabad Vs. Prem Chandra Jha and Another
|
April 10, 2008 |
|
SUMAN DEVI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
March 31, 2008 |
|
SUMAN LATA BAJPAI Vs. ZILA BASIK SHIKSHA ADHIKARI BAREILLY
|
December 3, 2008 |
|
SUMAN SINGH W/O SANJAY PANDEY Vs. STATE OF U P
|
December 10, 2008 |
|
SUMANT KUMAR RATHI Vs. STATE OF U P
|
November 25, 2008 |
|
SUMRATI Vs. MULE
|
February 19, 2008 |
|
SUNDER GARDEN WELFARE ASSOCIATION NEW DELHI Vs. STATE OF U P
|
January 29, 2008 |
|
SUNDER LAL TIWARI Vs. STATE OF U P
|
December 15, 2008 |
|
SUNDER SINGH Vs. STATE OF U P
|
December 11, 2008 |
|
SUNDERLAL AGARWAL DHARMASHALA TRUST FARRUKHABAD Vs. DISTRICT JUDGE
|
July 29, 2008 |
|
SUNIL Vs. STATE OF U P
|
October 15, 2008 |
|
SUNIL Vs. STATE OF U P
|
May 23, 2008 |
|
SUNIL Vs. STATE OF U P
|
May 5, 2008 |
|
Sunil Vs. State of U.P.
|
August 6, 2008 |
|
Sunil Kumar Agarwal Vs. State of U.P.
|
August 12, 2008 |
|
SUNIL KUMAR KESARWANI Vs. STATE OF U P
|
January 28, 2008 |
|
SUNIL KUMAR SHUKLA Vs. STATE OF U P
|
August 20, 2008 |
|
SUNIL PATHAK Vs. GUNJA ALIAS GUNJAN PANDEY
|
November 21, 2008 |
|
SUNIL SONI Vs. STATE OF U P
|
March 13, 2008 |
|
SUNIT TYAGI Vs. STATE OF U P
|
April 11, 2008 |
|
SUNITA GUPTA Vs. STATE OF U P
|
January 17, 2008 |
|
Sunita Sharma Vs. U.P.State Financial Corporation, Kanpur and others
|
September 11, 2008 |
|
Sunny Motors Pvt Ltd Vs. State of U.P.and Others
|
August 26, 2008 |
|
Supreme Packaging Prop Indian Wrappers pvt ltd , Ghaziabad Vs. Commissioner of Trade Tax, U.P., Lucknow
|
August 5, 2008 |
|
SURAIYA BANO Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE S C AND S T ACT ALLAHABAD
|
February 20, 2008 |
|
SURAJ NARAIN BHATT Vs. STATE OF U P
|
January 9, 2008 |
|
SURAJ PAL Vs. U P AVAS EVAM VIKAS PARISHAD
|
May 23, 2008 |
|
Surender Prakash Goel and Vrindavan Bihari Vs. VIIth Additional District & Session Judge, Muzaffarnagar and other
|
September 17, 2008 |
|
SURENDRA Vs. STATE OF U P
|
May 9, 2008 |
|
SURENDRA Vs. STATE OF U P
|
January 16, 2008 |
|
SURENDRA AHIRWAR Vs. STATE OF U P
|
July 9, 2008 |
|
SURENDRA KUMAR Vs. ILAM SINGH
|
July 24, 2008 |
|
SURENDRA KUMAR SOOD Vs. STATE OF U P
|
December 10, 2008 |
|
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
May 5, 2008 |
|
SURENDRA MOHAN SRIVASTAVA Vs. STATE OF U P
|
April 24, 2008 |
|
SURENDRA PAL SINGH Vs. STATE OF U P
|
December 2, 2008 |
|
Surendra Prakash Goel etc Vs. Vth Addl District Judge, Muzaffar Nagar and others, etc.
|
September 17, 2008 |
|
SURENDRA PRASAD MAURYA Vs. STATE OF U P
|
December 12, 2008 |
|
SURENDRA SINGH Vs. STATE OF U P
|
November 14, 2008 |
|
SURENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD
|
July 10, 2008 |
|
SURENDRA SINGH GRETA Vs. STATE OF U P
|
January 30, 2008 |
|
SURENDRA YADAV Vs. RAM NARESH LAL ALIAS THAKUR
|
July 17, 2008 |
|
Suresh Vs. State of U.P.and others
|
September 10, 2008 |
|
SURESH CHAND YADAV Vs. WAQF NAWABIA AGRA
|
April 23, 2008 |
|
SURESH CHANDRA Vs. STATE OF U P
|
March 19, 2008 |
|
SURESH CHANDRA Vs. SPECIAL JUDGE E C ACT /ADDITIONAL DISTRICT JUDGE JALAUN AT ORAI
|
July 29, 2008 |
|
Suresh Chandra Srivastava Vs. State of U.P. and others
|
July 8, 2008 |
|
SURESH KUMAR Vs. STATE OF U P
|
December 5, 2008 |
|
SURESH KUMAR SINGH Vs. STATE OF UP
|
March 5, 2008 |
|
SURESH KUMAR YADAV Vs. PRASHANT ARORA
|
July 16, 2008 |
|
Suresh Mashi Valmiki Vs. State of U.P.and others
|
October 21, 2008 |
|
SURESH PRASAD GAUTAM Vs. STATE OF U P
|
March 4, 2008 |
|
SURJEET SINGH Vs. PARAMJIT KAUR
|
August 21, 2008 |
|
SURSATI Vs. STATE OF U P
|
May 30, 2008 |
|
SURSATIYA Vs. STATE OF U P
|
May 2, 2008 |
|
Surya Mani Bhartiya and others Vs. State of U.P.and another
|
April 6, 2008 |
|
SURYA MANI BHARTIYA; RAJ MANI BHARTIYA; CHANDRA BA Vs. STATE OF U P AND SATYA DEV MISHRA SON OF LATE RAJN
|
April 9, 2008 |
|
SURYA NATH ADVOCATE Vs. STATE OF U P
|
July 18, 2008 |
|
SURYA PRAKASH AGARWAL Vs. AJAY KUMAR AGARWAL
|
April 25, 2008 |
|
SURYA PRAKASH DWIVEDI Vs. STATE OF U P
|
January 28, 2008 |
|
Suryakant Dubey and Others Vs. State of U.P.and Another
|
March 7, 2008 |
|
SURYAKANT DUBY Vs. STATE OF UP
|
March 7, 2008 |
|
SUSHEEL KUMAR Vs. STATE OF U P
|
August 4, 2008 |
|
Susheel Kumar Agarwal Vs. ADDL.District Judge/Special Judge, SC/ST Act, Bahraich and others
|
September 24, 2008 |
|
SUSHIL DIXIT Vs. STATE OF UP
|
November 20, 2008 |
|
SUSHIL KUMAR Vs. STATE O
|
January 1, 2008 |
|
SUSHIL KUMAR BUDHIYA Vs. SUSHIL KUMAR SINGH AND
|
February 12, 2008 |
|
SUSHIL KUMAR MASI Vs. LIFE INSURANCE CORPORATION OF INDIA MORADABAD
|
August 20, 2008 |
|
SUSHIL KUMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
July 23, 2008 |
|
SUSHIL KUMAR TRIPATHI Vs. JAGADGURU RAM BHADRACHARYA HANDICAPPED UNIVERSITY CHITRAKOOT AND
|
February 8, 2008 |
|
SUSHILA INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
February 6, 2008 |
|
SUSHMA YADAV Vs. UPAR SHIKSHA NIDESHAK MAHILA U P ALLAHABAD
|
December 2, 2008 |
|
SWAM SINGH Vs. STATE OF UTTAR PRADESH
|
August 21, 2008 |
|
Swami Keshav Swaroop Charitable Trust (Regd.) Vs. Ganga Vishan and others
|
July 11, 2008 |
|
Swami Nath Vs. Deputy Director of Consolidation and others
|
May 8, 2008 |
|
SWARAJ KUMAR Vs. ARVIND KUMAR
|
September 19, 2008 |
|
SWARN PRABHA SINGH Vs. STATE OF U P
|
April 24, 2008 |
|
SWAROOP COLD STORAGE LUCKNOW Vs. STATE OF U P
|
February 18, 2008 |
|
SWAROOP KUMARI BAKSHI Vs. STATE OF U P
|
July 25, 2008 |
|
Swastik Components Pvt Ltd Vs. Commissioner, Commercial Tax, U.P., Lucknow
|
October 24, 2008 |
|
SWATANTRA BHARAT PAPER MILLS PVT LTD Vs. STATE OF U P
|
August 13, 2008 |
|
SYED MOHAMMAD HASAN Vs. SHIA CENTRAL BOARD OF WAQF
|
September 16, 2008 |
|
SYED MOHD SAJJAD ALI KHAN Vs. ASSISTANT SURVEY COMMISSIONER WAQF BOARD
|
May 2, 2008 |
|
Syed Mohd.Asim Vs. Vice-Chancellor, Aligarh Muslim University, Aligarh and Others
|
May 8, 2008 |
|
SYED VAKEEL AHMAD RETD TEACHER Vs. STATE OF U P
|
December 10, 2008 |
|
T B ANTHONI Vs. UNION OF INDIA
|
February 13, 2008 |
|
T B ANTHONI Vs. UNION OF INDIA
|
February 20, 2008 |
|
T CHAND BIDI COMPANY Vs. SH AMEER HASAN
|
September 19, 2008 |
|
T P TEXTILE WASTE PVT LTD Vs. STATE OF U P
|
March 5, 2008 |
|
T.Chand Bidi Company and Others Vs. Ameer Hasan
|
September 19, 2008 |
|
TAJ VIEW HOTEL Vs. STATE OF U P
|
February 6, 2008 |
|
TALIB KHAN Vs. ADDITIONAL COMMISSIONER
|
February 21, 2008 |
|
TANVI BANSAL Vs. STATE OF U P
|
April 21, 2008 |
|
TARA DEVI Vs. VTH ADDL DISTRICT JUDGE GORAKHPUR
|
August 18, 2008 |
|
Tara Devi Vs. District Judge, Hardoi and another
|
December 17, 2008 |
|
TARA SHANKAR PANDEY Vs. SURYA KUMAR PANDEY
|
July 31, 2008 |
|
TARACHAND Vs. STATE OF U P
|
December 3, 2008 |
|
TARUN KUMAR Vs. STATE OF U P
|
March 5, 2008 |
|
Tarun Verma Vs. Vice-Chancellor, Banaras Hindu University, Banaras and others
|
October 21, 2008 |
|
TASHA ALIAS TAHSEEN Vs. STATE OF U P
|
December 19, 2008 |
|
TASNEEM FATMA Vs. STATE OF U P
|
December 1, 2008 |
|
TATATELE SERVICES LTD Vs. STATE OF U P
|
August 26, 2008 |
|
TEJ NARAIN SINGH Vs. STATE OF U P
|
July 21, 2008 |
|
TEJ PAL Vs. ADDL COMMISSIONER
|
February 13, 2008 |
|
TEJ PAL KAUSHIK Vs. STATE OF U P
|
April 3, 2008 |
|
TEJ PAL SHARMA Vs. RAM PRAKASH AGARWAL
|
April 11, 2008 |
|
TEJ PRAKASH BHATNAGAR Vs. STATE OF U P
|
December 4, 2008 |
|
TEJA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 17, 2008 |
|
TEJPAL SINGH VERMA Vs. STATE OF U P
|
September 8, 2008 |
|
TELEVAR SINGH RAHI Vs. STATE OF U.P.
|
December 1, 2008 |
|
THE COMMISSIONER OF INCOME TAX Vs. SMT MRIDUL AGARWAL
|
January 28, 2008 |
|
THE COMMISSIONER, SALES TAX Vs. S/S. OPTRON POWER TONICS LTD.
|
June 30, 2008 |
|
THE COMMISSIONER, TRADE TAX Vs. CLYTEX TRANSFORMER CORPORATION
|
August 5, 2008 |
|
THE COMMISSIONER, TRADE TAX Vs. S/S AMCO BINEL PVT. LTD.
|
August 13, 2008 |
|
THREE STAR PAPER MILL PVT. LIMITED Vs. COMMISSIONER OF TRADE TAX
|
August 4, 2008 |
|
Tilak Ram Vs. Committee of Management, Kaushlendra Vikram Inter College, Payagpur & Ors.
|
December 18, 2008 |
|
Tilakram Vs. Chhater Pal Singh
|
August 27, 2008 |
|
TINNA Vs. STATE OF U P
|
February 15, 2008 |
|
Tirth Raj Misra Vs. State of U.P. and others
|
August 1, 2008 |
|
TRIAMBAK PATI TRIPATHI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
January 1, 2008 |
|
TRIBHUWAN CHAUBEY Vs. UP-ZILADHIKARI SAKALDIHA CHANDAULI
|
August 21, 2008 |
|
TRIBHUWAN NATH ALIAS PAPPU Vs. STATE OF U P
|
July 7, 2008 |
|
TRILOCHAN PUNETHA Vs. PUBLIC SERVICE TRIBUNAL UTTARAKHAND
|
April 28, 2008 |
|
TRILOK SINGH Vs. STATE
|
February 12, 2008 |
|
TRILOKI Vs. DEPUTY DIRECTOR CONSOLIDATION LUCKNOW CAMP AT MORADABAD AND
|
March 17, 2008 |
|
TRILOKI NATH AGARWAL Vs. YOGENDRA NATH DIXIT
|
September 18, 2008 |
|
TRILOKI NATH TANDON Vs. A K BHATTACHARYA
|
March 26, 2008 |
|
TRILOKI SINGH Vs. STATE OF U P
|
July 16, 2008 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
|
August 28, 2008 |
|
TRIVENI GLASS LIMITED Vs. COMMISSIONER OF TRADE TAX
|
August 12, 2008 |
|
TRIVENI GLASS LTD Vs. STATE OF U P
|
February 13, 2008 |
|
TRIVENT SINGH Vs. STATE OF U P
|
January 17, 2008 |
|
Tulsi Ram, Umesh Pratap Singh Vs. State of U.P. and others
|
October 16, 2008 |
|
TUNGESHWAR NATH Vs. STATE OF U P
|
August 14, 2008 |
|
TUPLES EDUCATIONAL SOCIETY Vs. STATE OF U P
|
March 31, 2008 |
|
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. BHAGWAT PRASAD
|
March 27, 2008 |
|
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. SARJEET
|
January 9, 2008 |
|
U P CANE UNION EMPLOYEES FEDERATION Vs. STATE OF UTTAR PRADESH
|
December 11, 2008 |
|
U P EXPORT CORPORATION LTD Vs. HARI MOHAN DAS TANDON
|
July 8, 2008 |
|
U P S R T C Vs. CHHAKAURILALA
|
July 4, 2008 |
|
U P S R T C Vs. STATE OF U P
|
August 29, 2008 |
|
U P S R T CORPORATION Vs. E S I CORPORATION KANPUR
|
July 29, 2008 |
|
U P STATE BRASSWARE CORPORATION LTD Vs. MIRZA ZAHID BEG
|
February 20, 2008 |
|
U P STATE ELECTRICITY BOAID Vs. MAHARAJA MANVENDRA SHAH
|
December 8, 2008 |
|
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT IV U P KANPUR
|
December 11, 2008 |
|
U P STATE ELECTRICITY BOARD GHAZIPUR Vs. PRESIDING OFFICER LABOUR COURT VARANASI
|
October 24, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. BULAKI DAS
|
July 7, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM LAL
|
July 10, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. KM RAJNI
|
August 28, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. MAN SINGH
|
August 27, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
September 2, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. DAYASHANKER DUBEY
|
February 4, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. SHIV KUMAR GUPTA
|
May 23, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P; PRESIDING OFFICER LABOUR COURT (II) AND OM VEER SINGH S/O SHIV LAL SINGH
|
August 8, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION JHANSI Vs. NANHE LAL KUSHWAHA
|
August 14, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. GOPAL SHUKLA
|
August 29, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION VARANASI Vs. VIDYA SAGAR DUBEY
|
July 10, 2008 |
|
U P STATE SUGAR Vs. DEPUTY LABOUR COMMISSIONER
|
August 27, 2008 |
|
U P STATE SUGAR COPROATION LTD Vs. PRESIDING OFFICER LABOUR COURT U P GORAKHPUR
|
December 15, 2008 |
|
U P STATE SUGAR CORP LTD Vs. ALLAHABAD BANK AND A
|
February 7, 2008 |
|
U P STATE SUGAR CORPORATION Vs. SUKHVEER SINGH
|
January 21, 2008 |
|
U S SINHA Vs. STATE OF U P
|
January 18, 2008 |
|
U.P. Cooperative Union Ltd.(PCU),Meerut & another Vs. Presiding Officer, Labour Court, U.P. Saharanpur & another
|
November 10, 2008 |
|
U.P. POWER CORPN. LTD., LUCKNOW & ORS. Vs. JITENDRA PRATAP SINGH & ANR.
|
January 3, 2008 |
|
U.P. STATE HANDLOOM CORPORATION LTD Vs. U.P. HANDLOOM SANYUKTA KARMCHARI
|
August 19, 2008 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
|
July 22, 2008 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
August 12, 2008 |
|
U.P. STATE ROAD TRANSPORT CORPORATION, AGRA Vs. SHYAM SINGH SOLANKI AND OTHERS
|
August 7, 2008 |
|
U.P.Power Corporation and another Vs. Brijendra Singh
|
November 12, 2008 |
|
U.P.S.R.T.C. Vs. ALKA
|
July 28, 2008 |
|
U.P.State Electricity Board, Aligarh and another Vs. Indrawati And Others
|
July 4, 2008 |
|
U.P.State Electricity Board, Ghazipur Vs. Presiding Officer, Labour Court, Varanasi and Others
|
October 20, 2008 |
|
U.P.State Handloom Corporation Limited and others Vs. Prem Sagar Jaiswal
|
April 25, 2008 |
|
U.P.State Handloom Corporation Ltd Vs. U.P.Handloom Sanyukta Karamchari Sangh, U.P., Kanpur and Another
|
August 19, 2008 |
|
U.P.State Road Transport Corporation Vs. Alaka and Others
|
July 28, 2008 |
|
U.P.State Road Transport Corporation Vs. Nita Mittal & Anr.
|
October 13, 2008 |
|
U.P.State Road Transport Corporation through its Regional Manager, Agra Vs. Bulaki Das and another
|
July 9, 2008 |
|
U.P.State Road Transport Corporation, Allahabad Vs. State of U.P.And Others
|
July 28, 2008 |
|
U.P.State Road Transport Corporation, Varanasi Vs. State of U.P.and Others
|
August 29, 2008 |
|
UBAISH ALIAS KALLAN Vs. STATE OF U P
|
April 22, 2008 |
|
UCO BANK Vs. REGIONAL LABOUR COMMISSIONER
|
January 11, 2008 |
|
UDAI NATH Vs. STATE OF U P
|
May 21, 2008 |
|
Udai Nath and etc Vs. State of U. P. and Ors
|
May 21, 2008 |
|
Udai Raj Singh Vs. State of U.P.and Others
|
August 6, 2008 |
|
UDAIVIR Vs. STATE ELECTION COMMISSION OF U P
|
April 23, 2008 |
|
UDAY SHANKAR PRASAD Vs. SANGEETA RANI
|
July 10, 2008 |
|
UDHAM SINGH Vs. STATE OF U P
|
March 26, 2008 |
|
UMA KANT YADAV Vs. STATE OF U P
|
August 22, 2008 |
|
UMA NATH PANDEY S/O RAM CHABILE PANDEY Vs. STATE OF U P
|
December 11, 2008 |
|
UMA SHANKAR MISHRA EX-CARRIAGE KHALASI Vs. UNION OF INDIA
|
December 5, 2008 |
|
UMA SHANKER GUPTA Vs. SPECIAL JUDGE/A DJ FATEHPUR
|
August 29, 2008 |
|
UMA SHANKER VERMA Vs. STATE OF U P
|
December 11, 2008 |
|
Umesh Chandra Joshi Vs. State of Uttarakhand
|
June 26, 2008 |
|
UMESH CHANDRA SHUKLA Vs. IIIRD A D J KANPUR NAGAR
|
August 12, 2008 |
|
UMESH CHARAN GOSAIN Vs. STATE
|
April 2, 2008 |
|
UMESH GAUTAM Vs. STATE OF U P
|
September 8, 2008 |
|
UMESH KUMAR Vs. STATE OF U P
|
October 15, 2008 |
|
UMESH KUMAR Vs. STATE OF U.P. AND OTHERS
|
October 24, 2008 |
|
UMLESH SINGH W/O JAI PRAKASH SINGH Vs. STATE OF U P
|
December 11, 2008 |
|
UMMED PAL Vs. STATE OF U P
|
December 3, 2008 |
|
UNION OF INDIA Vs. INSPECTOR RAM KARAN MISHRA
|
August 12, 2008 |
|
UNION OF INDIA Vs. RAM BAHOR YADAV
|
August 19, 2008 |
|
UNION OF INDIA Vs. ABDUL QAYUM
|
July 2, 2008 |
|
UNION OF INDIA Vs. AKHILESH KUMAR DWIVEDI
|
July 18, 2008 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 17, 2008 |
|
UNION OF INDIA Vs. VIDYAWATI
|
January 19, 2008 |
|
UNION OF INDIA Vs. HARI NATH YADAV
|
January 7, 2008 |
|
UNION OF INDIA Vs. VIDYAWATI
|
January 29, 2008 |
|
UNION OF INDIA Vs. A D M LAND ACQUISITION KANPUR
|
February 21, 2008 |
|
UNION OF INDIA Vs. MASJOOD ALI
|
February 22, 2008 |
|
UNION OF INDIA Vs. RAMESHWAR
|
February 14, 2008 |
|
UNION OF INDIA Vs. M C PANDEY
|
February 13, 2008 |
|
UNION OF INDIA Vs. DEVENDRA
|
March 11, 2008 |
|
UNION OF INDIA Vs. TILAK RAM
|
April 7, 2008 |
|
UNION OF INDIA Vs. TILAK RAM
|
April 4, 2008 |
|
Union of India Vs. Surendra Pal
|
August 20, 2008 |
|
Union of India and etc. Vs. Asha Bajpai & Ors.
|
September 11, 2008 |
|
Union of India And Others Vs. Sri Ram Misra And Another
|
August 8, 2008 |
|
UNION OF INDIA AND OTHERS Vs. PRAMOD KUMAR AND OTHERS
|
November 11, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. GANGA DEVI
|
January 4, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA PRASAD SHARMA
|
March 31, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. PUSHPA DEVI
|
July 21, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. CYAN LAL
|
July 29, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL BAREILLY
|
November 28, 2008 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. KUSHMA DEVI
|
August 8, 2008 |
|
United India Insurance Co.Ltd. Vs. Kushma Devi and others
|
May 8, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SULEMAN
|
April 25, 2008 |
|
UNIVERSITY OF ALLAHABAD Vs. SANT LAL
|
January 25, 2008 |
|
UP POWER CORPORATION Vs. BIJENDRA SINGH
|
November 20, 2008 |
|
UPENDRA KUMAR Vs. SALES TAX OFFICER
|
January 16, 2008 |
|
UPTRON POWERTRONICS EMPLOYEES UNION GHAZIABAD Vs. PRESIDING OFFICER LABOUR COURT-II U P GHAZIABAD
|
July 8, 2008 |
|
Urmila Vs. Collector/District Deputy Director, Consolidation, Faizabad & Anr.
|
September 24, 2008 |
|
URMILA DEVI Vs. RAM DHANI
|
July 24, 2008 |
|
URMILA DEVI Vs. MOTOR VEHICLE CLAIM TRIBUNAL
|
December 17, 2008 |
|
URMILA GUPTA Vs. RAMESH CHANDRA TRIPATHI
|
September 8, 2008 |
|
URMILA VERMA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIALTRIBUNAL-CUM-LABOUR COURT KANPUR ANDOTHERS
|
March 31, 2008 |
|
USHA DEVI Vs. ADDITIONAL COMMISSIONER
|
December 4, 2008 |
|
USHA GUPTA AND ANR Vs. STATE OF U P AND ANR
|
March 28, 2008 |
|
Usha Pandey and Others Vs. State of U.P.And Others
|
July 17, 2008 |
|
USMAN Vs. STATE OF UP
|
March 31, 2008 |
|
UTTAM Vs. STATE O
|
March 7, 2008 |
|
UTTAM SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND
|
March 31, 2008 |
|
Uttar Pradesh Jat Mahasabha Vs. Union of India and others
|
October 21, 2008 |
|
UTTAR PRADESH SAHAKARI GRAM VIKAS BANKLTD Vs. PRESCRIBED AUTHORITY LABOUR COURT I U P MEERUT
|
November 19, 2008 |
|
UTTAR PRADESH UNIONS EMPLOYEES FEDERATION Vs. STATE OF U P
|
December 11, 2008 |
|
UTTARAKHAND JAL VIDYUT NIGAM LTD Vs. RAPTI CONTRACTORS
|
July 30, 2008 |
|
UTTARAKHAND POWER CORPORATION LTD Vs. SALASAR IRON SYNDICATE LTD
|
May 22, 2008 |
|
UTTARANCHAL POWER CORPORATION LTD Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
|
May 19, 2008 |
|
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. CHHOTEY LAL
|
May 8, 2008 |
|
V VENKATESH Vs. STATE OF U P AND ORS
|
February 22, 2008 |
|
V.K.Sinha Vs. Union of India and others
|
September 26, 2008 |
|
VAKILA Vs. STATE OF U P
|
February 19, 2008 |
|
VARANASI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER, LABOUR COURT
|
September 25, 2008 |
|
VARSHA LAKHMANI Vs. HITESH WADHVA
|
March 3, 2008 |
|
VARUN KUMAR Vs. UNION OF INDIA
|
September 16, 2008 |
|
VARUN MEHRA Vs. CHAIRMAN SENATE INDIAN INSTITUTE OF TECHNOLOGY KANPUR
|
February 12, 2008 |
|
VASHISTHA NARAIN PANDEY Vs. ADDL CITY MAGISTRATE-VII/R C AND E O KANPUR NAGAR
|
July 30, 2008 |
|
VED PAL SINGH Vs. STATE
|
January 17, 2008 |
|
VED PRAKASH RAI S/O LATE PARAGI LAL RAI Vs. STATE OF U P THROUGH SECRETARY, DEPARTMENT OF SECONDARY EDUCATION, GOVERNMENT OF U P AND ORS
|
September 9, 2008 |
|
Ved Prakash Shukla Vs. State of U.P.and Others
|
August 12, 2008 |
|
VED RAM AND SONS Vs. DIRECTOR MANDI PARISHAD LUCKNOW
|
February 29, 2008 |
|
VEDI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR CAMP MEERUT
|
July 22, 2008 |
|
VEDMATI Vs. STATE OF U P
|
December 19, 2008 |
|
VEER SINGH Vs. STATE OF U P
|
February 26, 2008 |
|
VEER SINGH Vs. PRASHANT KUMAR
|
April 22, 2008 |
|
VEERMATI Vs. STATE OF UTTARANCHAL
|
March 18, 2008 |
|
VEERPAL Vs. STATE O
|
January 21, 2008 |
|
VEHALANA STEELS Vs. STATE OF U P
|
January 2, 2008 |
|
Vibhuti Kumar Bajpai Vs. State of U.P., Through Collector, Lucknow and others
|
May 16, 2008 |
|
VIDDYADHAR TRIPATHI Vs. STATE OF U.P. AND ANOTHER
|
December 16, 2008 |
|
VIDYA DEVI Vs. PRAKASH
|
December 5, 2008 |
|
VIDYA DEVI LAGHU MADHYAMIK VIDYALAYA PARASDEEH GAUR DISTRICT BASTI Vs. STATE OF U P
|
February 25, 2008 |
|
Vidyadevi Laghu Madhyamik Vidyalaya, Basti Vs. State of U.P.and Others
|
February 25, 2008 |
|
VIJAI PAL Vs. STATE OF U P
|
December 3, 2008 |
|
VIJAI PRATAP SINGH Vs. STATE OF UP
|
February 1, 2008 |
|
VIJAY BAHADUR Vs. STATE OF UP
|
January 2, 2008 |
|
VIJAY BAJPAL Vs. STATE OF U P
|
May 2, 2008 |
|
VIJAY CHANDRA SRIVASTAVA Vs. STATE OF U P
|
March 31, 2008 |
|
VIJAY GAUTAM Vs. STATE OF U P
|
December 19, 2008 |
|
Vijay Kant Singh Vs. Joint Director of Education, Varanasi Region, Varanasi and others
|
October 18, 2008 |
|
Vijay Kumar Vs. State of U.P.
|
April 9, 2008 |
|
VIJAY KUMAR Vs. HARI GOPAL
|
July 2, 2008 |
|
VIJAY KUMAR Vs. COMMISSIONER MEERUT DIVISION
|
March 27, 2008 |
|
VIJAY KUMAR Vs. NAGAR PALIKA PARISHAD KICHHA UDHAM SINGH NAGAR
|
March 25, 2008 |
|
VIJAY KUMAR CHADDHA Vs. PREM LATA AGRAWAL
|
December 16, 2008 |
|
VIJAY KUMAR DIXIT Vs. STATE OF U P
|
April 17, 2008 |
|
VIJAY KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
March 10, 2008 |
|
VIJAY KUMAR PANDEY Vs. UNION OF INDIA
|
February 19, 2008 |
|
VIJAY KUMAR PANDEY Vs. UNION OF INDIA & ORS
|
April 4, 2008 |
|
VIJAY KUMAR SINGH Vs. STATE OF U P
|
December 11, 2008 |
|
VIJAY KUMAR SRIVASTAVA Vs. VIRENDRA KUMAR ARYA
|
December 15, 2008 |
|
Vijay Kumar Srivastava Vs. Chairman/Adhyaksha, Kasi Gramin Bank, Varanasi and others
|
September 17, 2008 |
|
Vijay Kumar Yadav Vs. State of U.P.& Ors.
|
November 14, 2008 |
|
VIJAY KUMAR YADAV Vs. STATE OF U P
|
November 24, 2008 |
|
VIJAY NARAIN VERMA Vs. STATE OF U P
|
December 10, 2008 |
|
Vijay Pal Singh Vs. State of U.P.and others
|
September 25, 2008 |
|
VIJAY PRAKASH Vs. STATE OF U P
|
October 17, 2008 |
|
VIJAY SHARMA Vs. STATE OF U P
|
May 21, 2008 |
|
VIJAY SINGH Vs. STATE OF U P
|
January 25, 2008 |
|
VIJAY SINGH Vs. STATE OF U P
|
December 3, 2008 |
|
VIJAYI SINGH Vs. STATE OF U P
|
February 13, 2008 |
|
VIJENDRA Vs. STATE OF U P
|
May 23, 2008 |
|
VIJENDRA PAL SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
December 3, 2008 |
|
VIKAS YADAV Vs. STATE OF U P
|
July 10, 2008 |
|
VIKAS YADAV Vs. STATE OF U.P.
|
December 11, 2008 |
|
VIKRAM Vs. STATE OF U P
|
May 23, 2008 |
|
VIKRAM SIMON Vs. UP STATE INFORMATION COMMISSIONER LACKNOW
|
September 23, 2008 |
|
VIKRAM SINGH Vs. STATE OF U P
|
March 12, 2008 |
|
Vikrmajeet Singh Vs. Deputy Director of Consolidation, Allahabad, and another
|
April 29, 2008 |
|
VIMAL KUMARI VERMA Vs. DISTRICT JUDGE KANPUR NAGAR
|
August 4, 2008 |
|
VIMAL ORGANICS LTD Vs. STATE OF U P
|
February 13, 2008 |
|
Vimla Vs. State of U.P.and others
|
November 7, 2008 |
|
VIMLA DEVI GOVIL Vs. STATE OF U.P.
|
March 31, 2008 |
|
VINAY CHATURVEDI Vs. STATE OF U P
|
February 27, 2008 |
|
Vinay Joseph and another Vs. Vlth Addl.District Judge, Bareilly and another
|
September 22, 2008 |
|
Vinay Kumar Bagla Vs. Viniyoga Clothex Ltd.(In Liquidation) and another
|
December 1, 2008 |
|
VINAY MOHAN TRIPATHI Vs. STATE OF U P
|
May 23, 2008 |
|
VINDHYA SERVICE STATION MIRZAPUR Vs. UNION OF INDIA
|
August 11, 2008 |
|
VINDHYASERVICE STATION, MIRZAPUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
November 20, 2008 |
|
Vineeta Singh Vs. State of U.P.& Ors.
|
November 15, 2008 |
|
VINOD CHAUDHARY Vs. STATE OF U P
|
February 22, 2008 |
|
VINOD KUMAR Vs. OM PRAKASH
|
April 3, 2008 |
|
Vinod Kumar Vs. State of U.P.and others
|
October 16, 2008 |
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VINOD KUMAR PANDEY Vs. UNION OF INDIA
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August 18, 2008 |
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Vinod Kumar Pathak Vs. State of U.P.
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September 9, 2008 |
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VINOD KUMAR SINGH Vs. STATE OF U P
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July 8, 2008 |
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VINOD KUMAR SINGH Vs. STATE OF U P
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December 4, 2008 |
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VINOD KUMAR TIWARI Vs. STATE OF U P
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December 15, 2008 |
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VINOD PARASHAR Vs. STATE OF U P
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March 5, 2008 |
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VINOD RAI Vs. STATE OF U P
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November 4, 2008 |
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VIPIN KESARWANI ALIAS ALLU Vs. STATE OF U P
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August 12, 2008 |
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VIPIN PANDEY Vs. STATE OF U P
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December 3, 2008 |
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VIPIN SARKHI Vs. STATE OF UTTARAKHAND
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July 8, 2008 |
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VIR DIGAMBAR JAIN DHARMASHALA AND SRI MAHAVIR JAIN DHARMARTH AUSHADHALAI Vs. PRAMOD KUMAR JAIN
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April 16, 2008 |
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VIRENDRA Vs. STATE O
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March 7, 2008 |
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VIRENDRA Vs. ADDL DISTRICT JUDGE
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September 12, 2008 |
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VIRENDRA BAHADUR JOHRI Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD
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January 29, 2008 |
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VIRENDRA KUMAR Vs. STATE OF U P
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February 18, 2008 |
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VIRENDRA KUMAR Vs. UNION OF INDIA
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October 24, 2008 |
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VIRENDRA KUMAR BANSAL Vs. KANHAIYA LAL AGARWAL
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July 14, 2008 |
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VIRENDRA KUMAR KHANNA Vs. MANISH CHHATWAL
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October 21, 2008 |
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Virendra Kumar Premi Vs. State of U.P.and others
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August 7, 2008 |
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VIRENDRA KUMAR SHUKLA Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
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December 11, 2008 |
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VIRENDRA KUMAR SINGH Vs. STATE OF U P
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January 9, 2008 |
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VIRENDRA KUMAR SINGH Vs. STATE OF UP
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May 21, 2008 |
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VIRENDRA KUMAR VERMA Vs. UNION OF INDIA
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August 7, 2008 |
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VIRENDRA KUMAR YADAV Vs. C B I S P E DEHRADUN
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September 24, 2008 |
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Virendra Pal Singh and another Vs. Board of Revenue, U.P.At Lucknow and others
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September 29, 2008 |
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VIRENDRA YADAV @ DABLU Vs. STATE OF U.P.
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March 11, 2008 |
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VIRENDRASINGH Vs. STATE OF U P
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March 11, 2008 |
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VISHAL MOHAN SARASWAT Vs. STATE OF U P
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August 6, 2008 |
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VISHAL PANDEY Vs. STATE OF U P
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November 7, 2008 |
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VISHAMBHAR DAYAL SHARMA Vs. STATE OF U.P.
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March 27, 2008 |
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Vishnu Dayal Sharma Vs. State of U.P.and others
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November 7, 2008 |
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VISHNU DAYAL SHARMA Vs. STATE OF UTTAR PRADESH
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March 28, 2008 |
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Vishnu Dutt Vs. State of U.P. and another
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October 20, 2008 |
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VISHNU GOPAL GUPTA Vs. STATE OF U P
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February 22, 2008 |
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VISHRAM SINGH Vs. STATE OF U P
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August 19, 2008 |
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VISHWA BHARTI ARYA Vs. STATE OF U P
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September 8, 2008 |
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Vishwabharti Arya Vs. State of U.P.and others
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September 8, 2008 |
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VISHWANATH ALIAS BANDE Vs. STATE OF U P
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July 18, 2008 |
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VISHWANATH CHAUDHRI Vs. TOWN AREA COMMITTEE JHANSI
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June 30, 2008 |
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VISHWANATH EAM Vs. STATE OF U.P.
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August 1, 2008 |
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VISHWANATH PRASAD Vs. STATE OF U P
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January 24, 2008 |
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VISHWANATH PRASAD SETH COLD STORAGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, VARANASI AND OTHERS
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November 28, 2008 |
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VISHWESHWAR PRASAD SHARMA Vs. STATE OF U P
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December 11, 2008 |
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VIVEK BHATNAGAR Vs. STATE OF U P
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November 26, 2008 |
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VIVEK KHARE Vs. D P SAROJ DISTRICT PANCHAYAT RAJ OFFICER HAMIRPUR
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December 16, 2008 |
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Vivek Kumar Mishra Vs. State of U.P.and others
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September 22, 2008 |
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Vivek Kumar Misraand Others Vs. State of U.P.and Others
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September 19, 2008 |
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VIVEK KUMAR TANDON Vs. STATE OF UTTARANCHAL
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May 7, 2008 |
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Vivek Singh Yadav Vs. Chhatrapati Shahu Ji Maharaj University, Kanpur through its Registrar & others
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November 10, 2008 |
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VIVEKANAND TIWARI Vs. STATE O
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March 11, 2008 |
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WALI MOHD Vs. MOIN KHAN
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July 8, 2008 |
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WAQF ALLAL AULAD/WAQF ALKHAIR ALLAHTALA BIJNOR Vs. 1ST ADDITIONAL DISTRICT JUDGE BIJNOR
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August 21, 2008 |
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Waqf Takiyan Inayat Ali Shah alias Takiya Kalan and another Vs. Dileep Singh and others
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May 23, 2008 |
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WASIUL HASAN Vs. STATE OF U P
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December 5, 2008 |
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WAZIRUDDIN (SINCE DEAD) AND ORS Vs. SHABBIR AHMAD
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April 8, 2008 |
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WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
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December 8, 2008 |
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Y K JAIN Vs. CHIEF ENGINEER, U P JAL NIGAM AND ORS
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February 1, 2008 |
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Yamaha Motors India Pvt Ltd Vs. State of U.P.and others
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September 23, 2008 |
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YAMIN ALIAS AAMEN Vs. STATE
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May 26, 2008 |
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YASHPAL SINGH Vs. STATE OF U P
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August 8, 2008 |
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YOGENDRA Vs. STATE OF U P
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June 5, 2008 |
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YOGENDRA NATH TRIPATHI Vs. INSPECTOR GENERAL CISF NEW DELHI
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July 8, 2008 |
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YOGENDRA PAL SINGH Vs. STATE OF U P
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December 3, 2008 |
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YOGENDRA PRATAP SINGH Vs. STATE OF U.P.
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July 16, 2008 |
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YOGENDRA RAI Vs. ADHYAKSHA BASTI GRAMIN BANK BASTI
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January 30, 2008 |
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Yogendra Singh @ Ballu and another Vs. State of U.P.and others
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November 11, 2008 |
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YOGESH AGARWAL Vs. STATE OF U P
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December 12, 2008 |
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YOGESH CHANDRA BAJPAI Vs. STATE OF U P
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December 12, 2008 |
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YOGESH KUMAR PANDEY Vs. STATE OF U P
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July 1, 2008 |
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YOGESH KUMAR SHARMA Vs. MUNNI DEVI
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December 15, 2008 |
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YUDHVEER ALIAS BATA Vs. STATE OF U P
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July 11, 2008 |
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YUNIS Vs. STATE OF U P
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August 24, 2008 |
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YUSUF Vs. STATE OF U P
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July 22, 2008 |
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ZAFAR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIJNOR
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December 10, 2008 |
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Zafar Ali Khan Hatmi (Dr.) Vs. State of U.P. and others
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November 6, 2008 |
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ZAHEER AHMAD Vs. WAQF NO 13 HAUZ WALI MASJID SARWAT GATE MUZAFFAR NAGAR
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September 24, 2008 |
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ZAKWAN RASHIDI Vs. STATE OF U P
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December 3, 2008 |
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ZAMEEL ALIAS MUNNA Vs. STATE OF U P
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March 14, 2008 |
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ZAMIL Vs. STATE OF U P
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May 15, 2008 |
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Zamil and another Vs. State of U.P.
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August 15, 2008 |
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ZEBA Vs. STATE
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April 15, 2008 |
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ZEENAT Vs. STATE OF UTTARANCHAL
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July 7, 2008 |
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ZILEDAR SINGH Vs. STATE OF U P
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April 15, 2008 |
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ZUBAIR AHMAD KAZI Vs. STATE OF U.P. AND ANOTHER
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March 31, 2008 |
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ZUNAID AHMAD Vs. STATE OF U P
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April 29, 2008 |