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A D STATE DEVELOPERS Vs. STATE OF U P
|
August 3, 2007 |
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A H WHEELERS AND CO PVT LTD Vs. VIJAY KUMAR MEHTA
|
December 13, 2007 |
|
A R C OVERSEAS PVT LTD Vs. BOUGAINVILLEAMULTIPLEXAND ENTERTAINMENT CENTRE PVT LTD
|
August 2, 2007 |
|
A.D.State Developers through its Partner Vs. State of U.P.through Secretary of Revenue,U.P.,Lucknow & Anr.
|
August 3, 2007 |
|
A.S. (Degree College) Association and another Vs. State of U.P. and others
|
February 6, 2007 |
|
AASEJORGENSEN Vs. STATE OF U P
|
November 30, 2007 |
|
Abbas Ali, P.A.C., Head Constable No. 700620111 Vs. State of U.P. through Secretary (Homes), Government of U.P. at Lucknow and others
|
August 29, 2007 |
|
ABDUL ALI Vs. STATE OF U.P.AND OTHERS
|
August 24, 2007 |
|
ABDUL HAEE Vs. PRESCRIBED AUTHORITY MAWANA MEERUT
|
February 8, 2007 |
|
ABDUL HAI Vs. SHANTI DEVI
|
May 16, 2007 |
|
ABDUL HAMEED ALIAS BABBU Vs. STATE OF U P
|
June 22, 2007 |
|
ABDUL HAMID Vs. NINTH ADDL DISTRICT JUDGE BULANDSHAHR
|
May 11, 2007 |
|
ABDUL JALIL SON OF LATE HABIB ULLAH Vs. SPECIAL JUDGE E.C.ACT/ADDITIONAL DISTRICT JUDGE
|
August 22, 2007 |
|
ABDUL KADIR Vs. STATE OF U P
|
April 25, 2007 |
|
ABDUL KHALIQUE ANSARI Vs. STATE OF U P
|
September 14, 2007 |
|
ABDUL MALIK Vs. STATE OF U P
|
February 15, 2007 |
|
ABDUL MANNAN Vs. STATE OF U P
|
April 6, 2007 |
|
ABDUL MUKID Vs. STATE OF U P
|
March 14, 2007 |
|
ABDUL QAYYUM Vs. STATE OF U.P.
|
April 23, 2007 |
|
ABDUL RAHIM @ ABDUL RAHMAN AND ANOTHER Vs. VTH ADDITIONAL DISTRICT JUDGE FATEHPUR AND OTHERS
|
May 15, 2007 |
|
ABDUL RAUF Vs. STATE OF U P
|
August 30, 2007 |
|
ABDUL SALAM Vs. STATE OF U P
|
November 1, 2007 |
|
ABDUL SALAM QURESHI ALIAS ISLAM Vs. VIIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
|
November 26, 2007 |
|
ABDUL SAMI QURASHI Vs. SARDAR KULDEEP SINGH
|
October 10, 2007 |
|
ABDUL SATTAR Vs. MOHAMMAD SALEEM
|
July 19, 2007 |
|
ABDUL SUBHAN Vs. STATE OF U P
|
August 31, 2007 |
|
ABDUL WAHEED Vs. STATE OF U P
|
May 1, 2007 |
|
ABDULLA Vs. SHYAMA DEVI
|
May 15, 2007 |
|
ABHA RANI AGRAWAL Vs. NEW INDIA ASSURANCE CO LTD
|
March 23, 2007 |
|
ABHAI PAL SINGH Vs. STATE OF U P
|
April 17, 2007 |
|
Abhay Narain Singh Vs. State of U.P. and others
|
January 22, 2007 |
|
ABHAY SINGH Vs. 2ND ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 2, 2007 |
|
ABHINANDAN KAUSHIK Vs. STATE OF U P
|
May 1, 2007 |
|
ABHISHEK KODIAN Vs. STATE OF U P
|
August 14, 2007 |
|
ABID HUSSAIN Vs. RAJESH CHANDRA -OPP PARTY
|
February 23, 2007 |
|
ABRAR Vs. STATE OF U P
|
August 21, 2007 |
|
ABRAR AHMAD Vs. STATE OF U.P.
|
August 27, 2007 |
|
ADAB ALI Vs. ADDL SPECIAL DISTRICT JUDGE ALLAHABAD
|
August 30, 2007 |
|
ADARSH AGARWAL Vs. MANJU AGARWAL
|
July 17, 2007 |
|
ADARSH KUMAR Vs. STATE OF UTTAR PRADESH
|
July 13, 2007 |
|
ADESH KUMAR Vs. STATE OF U P
|
September 6, 2007 |
|
ADHAREY (DEAD) Vs. DY. DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
July 6, 2007 |
|
ADHINASTH KRISHI SEWA SANGH UTTAR PRADESH BRANCH KANPUR MANDAL, KANPUR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 7, 2007 |
|
ADITYA NARAIN DUBEY Vs. STATE OF U P
|
February 14, 2007 |
|
ADSUN TEXTILES PVT. LTD. Vs. CESTAT
|
September 14, 2007 |
|
AEJAZ AHMAD Vs. ALIGARH MUSLIM UNIVERSITY
|
February 23, 2007 |
|
AFSAR ALI Vs. STATE OF U.P.
|
May 17, 2007 |
|
AFZAL AHMAD Vs. AMZADI BEGUM
|
April 24, 2007 |
|
AGRA DEVELOPMENT AUTHORITY AGRA Vs. SHEIKHEIN INTERNATIONAL
|
April 6, 2007 |
|
AHASAN KHAN Vs. STATE OF U P
|
September 7, 2007 |
|
AHTISHAM AHMAD SON OF SRI DR. IFTIKHAR AHMAD Vs. ALIGARH MUSLIM UNIVERSITY THROUGH ITS REGISTRAR AND
|
September 13, 2007 |
|
AJAB LAL Vs. RAKESH KUMAR MISHRA
|
March 30, 2007 |
|
AJAI KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
January 18, 2007 |
|
AJAI PRATAP SINGH Vs. STATE OF U P
|
August 31, 2007 |
|
AJAIVERMA Vs. COMMISSIONER OF INCOME TAX-I KANPUR
|
December 17, 2007 |
|
AJANT SINGH Vs. STATE OF U.P.
|
October 9, 2007 |
|
AJAY KHORANA Vs. STATE OF U P
|
May 30, 2007 |
|
AJAY KUMAR MAHESHWARI SON OF LATE C P MAHESHWARI Vs. INCOME TAX OFFICER
|
January 5, 2007 |
|
AJAY KUMAR TRIPATHI Vs. RAM BAHADUR
|
November 20, 2007 |
|
AJAY KUMAR TYAGI Vs. STATE OF U.P.
|
May 25, 2007 |
|
AJAY MALHOTRA Vs. STATE OF U P
|
May 21, 2007 |
|
AJAY PRATAP RAI Vs. DISTRICT BASIC EDUCATION OFFICER JAUNPUR
|
March 15, 2007 |
|
AJAY PRATAP SAHI Vs. STATE OF U.P.
|
December 7, 2007 |
|
AJAY PRATAP SINGH Vs. STATE O
|
August 31, 2007 |
|
AJEET KUMAR SETH Vs. COMMISSIONER OF INCOME TAX
|
September 18, 2007 |
|
AJEET SINGH Vs. STATE OF U P
|
February 1, 2007 |
|
AJIT Vs. ADDITIONAL DISTRICT JUDGE, BULANDSHAR AND OTHERS
|
September 18, 2007 |
|
AJIT KUMAR Vs. ALLAHABAD KSHETRIYA GRAMIN BANK
|
July 6, 2007 |
|
AJIT KUMAR GUPTA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
September 11, 2007 |
|
AJIT KUMAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
May 21, 2007 |
|
AJIT KUMAR TIWARI Vs. TULSI GRAMIN BANK BANDA
|
April 24, 2007 |
|
AJIT SINGH Vs. MOHD SALIM
|
September 7, 2007 |
|
AJMAL KHAN Vs. ADDL DISTRICT JUDGE FIROZABAD
|
February 22, 2007 |
|
AKASH Vs. STATE OF U P
|
February 5, 2007 |
|
AKASH SHARMA Vs. STATE OF U P
|
May 9, 2007 |
|
AKHIL KUMAR JAIN Vs. STATE O
|
October 1, 2007 |
|
AKHILESH AWASTHI Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER
|
February 7, 2007 |
|
AKHILESH KUMAR ALIAS PINKU Vs. STATE O
|
September 28, 2007 |
|
AKHILESH KUMAR VERMA Vs. STATE OF U P
|
October 24, 2007 |
|
AKHTAR KHAN Vs. IST ADDITIONAL DISTRICT JUDGE RAMPUR
|
July 18, 2007 |
|
AKHTARI BIBI Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE, AZAMGARH AND OTHERS
|
September 19, 2007 |
|
AKRAM KHAN ADULT Vs. ABDUL RAHIM ADULT
|
February 22, 2007 |
|
AKROSS SYNTHETICS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
|
October 29, 2007 |
|
ALAM KAUR Vs. STATE OF U P
|
April 26, 2007 |
|
ALI AHMAD Vs. STATE OF U P
|
March 2, 2007 |
|
ALI HUSAIN Vs. JUMMAN AND ORS.
|
July 12, 2007 |
|
ALI SHER Vs. STATE OF U.P. THROUGH COLLECTOR, BIJNOR AND OTHERS
|
February 1, 2007 |
|
ALI WARIS Vs. STATE OF U P
|
April 10, 2007 |
|
ALIGARH MUSLIM UNIVERSITY, ALIGARH Vs. STATE OF U.P. AND OTHERS
|
March 14, 2007 |
|
ALINA PAUL Vs. MOHAN LAL
|
August 14, 2007 |
|
Alka Tripathi Vs. State of U.P. and others
|
May 11, 2007 |
|
ALL MUSLIM RESIDENTS AT RANIKHET CANTONMENT RANIKHET Vs. MATHURA NATH
|
June 29, 2007 |
|
ALLAHABAD AGRICULTURAL INSTITUTE, A DEEMED UNIVERSITY UNDER SECTION 3 Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
|
March 26, 2007 |
|
ALLAHABAD CANNING COMPANY Vs. CHIEF DIRECTOR OF PURCHASE ARMY PURCHASE ORGANISATION DEPARTMENT OF
DEFENCE
|
October 12, 2007 |
|
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT U P ALLAHABAD
|
May 17, 2007 |
|
ALLAHABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. ASFAQUE HUSAIN SON OF ABDUL JABBAR AND STATE OF U.P. THROUGH COLLECTOR
|
March 2, 2007 |
|
ALLAHABAD DUGDH UTPADAK SAHKARI SANGH LIMITED Vs. COMMISSIONER, TRADE TAX
|
January 9, 2007 |
|
ALLAHABAD TRANSPORT CO Vs. NAGAR NIGAM ALLAHABAD
|
August 22, 2007 |
|
ALOK TIWARI Vs. STATE OF UTTARANCHAL
|
March 14, 2007 |
|
AMAR NATH Vs. NOOR ILAHI ALIAS NOORAN
|
August 16, 2007 |
|
AMAR PAL Vs. STATE OF U P
|
April 24, 2007 |
|
AMAR PAL SINGH Vs. STATE OF U P
|
November 27, 2007 |
|
AMAR SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD
|
November 19, 2007 |
|
AMAR SINGH Vs. STATE OF U P
|
September 19, 2007 |
|
AMAR SINGH Vs. STATE OF U P
|
April 20, 2007 |
|
AMARDEEP Vs. DISTRICT JUDGE
|
February 21, 2007 |
|
AMARJIT SINGH Vs. STATE OF U P
|
June 29, 2007 |
|
AMBICA STEELS LIMITED Vs. STATE OF U.P. THROUGH SECRETARY
|
August 17, 2007 |
|
AMBIKA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
May 25, 2007 |
|
AMBIKA STEELS PVT. LTD. THROUGH ITS DIRECTOR, SRI MAHINDER PAL GUPTA S/O SRI SATYA PAL Vs. STATE OF UTTAR PRADESH THROUGH INSTITUTIONAL FINANCE SECRETARY, U.P. GOVERNMENT,
|
September 28, 2007 |
|
AMBRISH TANDON AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 25, 2007 |
|
AMBUJ Vs. AMIR AHMAD
|
April 25, 2007 |
|
AMIT Vs. STATE OF U P
|
February 2, 2007 |
|
AMIT KUMAR SHARMA Vs. STATE OF U P
|
September 18, 2007 |
|
AMIT KUMAR TYAGI Vs. STATE OF U P
|
April 6, 2007 |
|
AMITA RAI Vs. STATE OF U P
|
April 23, 2007 |
|
AMITESH ALIAS CHHUTTAN KORI Vs. STATE OF U P
|
March 21, 2007 |
|
AMITY BUSINESS SCHOOL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 1, 2007 |
|
AMIYA KRISHNA Vs. BHEEM RAO AMBEDKAR UNIVERSITY AGRA
|
February 14, 2007 |
|
AMRENDRA SINGH Vs. STATE OF U P
|
October 12, 2007 |
|
AMRESH CHANDRA PANDEY Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR CAMP, ROBERTSGANJ, SONBHADRA AND OTHERS
|
January 17, 2007 |
|
AMRESH KUMAR Vs. STATE OF U P
|
September 25, 2007 |
|
AMRIK SINGH Vs. NAGAR PALIKA PARISHAD RUDRAPUR
|
July 2, 2007 |
|
AMRIT NAGAR BHAUPURA Vs. STATE OF U P
|
May 10, 2007 |
|
ANAND KUMAR Vs. ADDL DISTRICT JUDGE I/INCHARGE DISTRICT JUDGE ALLAHABAD
|
May 1, 2007 |
|
ANAND KUMAR AND 2 OTHERS Vs. ADDITIONAL DISTRICT JUDGE, INCHARGE DISTRICT JUDGE AND OTHERS
|
May 8, 2007 |
|
ANAND KUMAR SINGH Vs. STATE OF U P
|
September 11, 2007 |
|
ANAND MOHAN Vs. UNION OF INDIA
|
March 9, 2007 |
|
ANAND PAL BHOORA ALIAS BHOODEV JASWANT SINGH RATAN LAL Vs. state
|
April 13, 2007 |
|
ANAND PRAKASH Vs. STATE OF UTTARAKHAND
|
December 6, 2007 |
|
ANAND PRAKASH AGRAWAL Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE MEERUT
|
January 22, 2007 |
|
ANAND SINGH Vs. PRESIDING OFFICER LABOUR COURT AGRA
|
January 16, 2007 |
|
ANAND SINGH BISHT Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
|
April 2, 2007 |
|
ANAND SWAROOP SHARMA Vs. STATE OF U P
|
March 26, 2007 |
|
ANGAD PRASAD JAISWAL Vs. STATE OF U P
|
February 28, 2007 |
|
ANIL Vs. STATE O
|
September 20, 2007 |
|
ANIL Vs. STATE OF U P
|
July 20, 2007 |
|
ANIL KUMAR Vs. STATE OF U P
|
May 1, 2007 |
|
ANIL KUMAR Vs. JAWAHAR SINGH AND ANOTHER
|
February 14, 2007 |
|
ANIL KUMAR AGARWAL Vs. STATE OF U P
|
January 10, 2007 |
|
ANIL KUMAR GOEL Vs. STATE OF U P
|
August 10, 2007 |
|
Anil Kumar Maurya Vs. Vice Chancellor,Bheem Rao Ambedkar University,Agra & Ors.
|
February 1, 2007 |
|
ANIL KUMAR SHUKLA Vs. STATE OF U P
|
December 14, 2007 |
|
ANIL KUMAR SINGH Vs. COMMISSIONER VARANASI DIVISION VARANASI
|
November 30, 2007 |
|
ANIL KUMAR TRIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
|
August 30, 2007 |
|
ANIL KUMAR YADAV Vs. STATE OF U P
|
August 27, 2007 |
|
ANIL KUMAR YADAV Vs. STATE OF U P
|
August 16, 2007 |
|
ANIL RAWAT Vs. STATE OF UTTARAKHAND
|
December 13, 2007 |
|
ANIL SHARMA Vs. STATE OF U P
|
April 6, 2007 |
|
ANIRUDDHA SINGH Vs. RADHEY SHYAM
|
July 24, 2007 |
|
ANIRUDDHA SINGH S/O RADHA KRISHNA SINGH Vs. STATE OF UTTAR PRADESH
|
May 16, 2007 |
|
ANIRUDH LAL AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 21, 2007 |
|
ANIRUDHA RASTOGI Vs. STATE OF U P
|
February 21, 2007 |
|
ANISH KUMAR CHAHAR Vs. AUTHORIZED CONTROLLER P M V POLYTECHNIC MATHURA
|
July 10, 2007 |
|
ANITA Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P AT ALLAHABAD
|
February 2, 2007 |
|
ANITA JINDAL Vs. STATE OF U P
|
April 30, 2007 |
|
ANJANI PRATAP SINGH Vs. STATE OF U.P. AND OTHERS
|
November 28, 2007 |
|
ANJU Vs. STATE OF U P
|
May 21, 2007 |
|
ANJU REKHI Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD RANIKHET
|
June 13, 2007 |
|
ANJUMAN ISLAMIA LAKHIMPUR Vs. CHANDRA PRAKASH PITARIA
|
April 6, 2007 |
|
ANKUR ALIAS BOBBY Vs. STATE OF U P
|
February 1, 2007 |
|
ANKUR YADAV Vs. STATE OF U.P. AND OTHERS
|
September 20, 2007 |
|
ANOOP KUMAR NIRANJAN Vs. STATE OF U P
|
August 14, 2007 |
|
ANOOP KUMAR TIWARI Vs. STATE OF U P
|
July 9, 2007 |
|
ANOOP SINGH Vs. STATE OF U P
|
August 10, 2007 |
|
ANSAL PAPERS THROUGH ITS DIRECTOR SRI DEEPAK ANSAL Vs. STATE OF U P
|
July 13, 2007 |
|
ANSHU SEHGAL Vs. STATE OF U P
|
November 27, 2007 |
|
ANUJ KUMAR SINGH Vs. STATE OF U P
|
January 24, 2007 |
|
ANURAG PATHAK Vs. STATE OF U P
|
October 12, 2007 |
|
ANWAR Vs. STATE
|
August 24, 2007 |
|
ANWAR ALI Vs. STATE OF U P
|
January 18, 2007 |
|
ANWARAHMAD Vs. STATE OF U P
|
December 17, 2007 |
|
ARCHANA ANAND Vs. STATE OF U P
|
April 24, 2007 |
|
ARI VIJAY SINGH Vs. STATE F U P
|
August 2, 2007 |
|
ARIF HUSAIN Vs. ADDITIONAL DISTRICT JUDGE S J E C ACT ETAWAH
|
December 3, 2007 |
|
ARIMARDAN Vs. STATE OF U P
|
September 14, 2007 |
|
ARIMARDAN; UMESH CHANDRA; SATIRAM; DASHRATH MAURYA; AWSERI; DHARMENDRA; KAILASH NARAIN; PREM SUDHAR PATEL; GUDDOO ALIAS NITIN SINGH;
SURAJ MAL Vs. STATE OF U P
|
January 10, 2007 |
|
ARIYA PRITINDH SABHA SOCIETY U.P. THROUGH ANAND PRAKASH Vs. RAGHUBAR DAYAL AND ANOTHER
|
May 16, 2007 |
|
ARJUN PRASAD Vs. SAMEER JAHAN BEGUM
|
August 16, 2007 |
|
ARTHERTON MILLS COMPANY AN UNIT OF N T C U P LTD Vs. STATE OF U P
|
May 25, 2007 |
|
ARUN KUMAR Vs. STATE OF UTTARANCHAL
|
August 29, 2007 |
|
ARUN KUMAR Vs. STATE OF U P
|
January 10, 2007 |
|
ARUN KUMAR Vs. STATE OF U P
|
April 9, 2007 |
|
ARUN KUMAR SON OF SRI RAM SHARAN Vs. THE PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE
|
March 7, 2007 |
|
ARUN SINGH Vs. STATE OF U P
|
August 9, 2007 |
|
ARVIND Vs. STATE O
|
November 13, 2007 |
|
ARVIND Vs. STATE OF U P
|
March 8, 2007 |
|
ARVIND KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 31, 2007 |
|
ARVIND KUMAR RAM Vs. STATE OF U P
|
September 6, 2007 |
|
ARVIND KUMAR SINHA Vs. STATE OF U P
|
September 20, 2007 |
|
ARYA PRATIBHA CHOUDHARY AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 18, 2007 |
|
ASGHAR ALI AND ANOTHER Vs. STATE
|
May 31, 2007 |
|
ASHA DEVI Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
|
March 20, 2007 |
|
ASHA INDUSTRIES Vs. COMMISSIONER, TRADE TAX
|
December 20, 2007 |
|
ASHA MISHRA Vs. UNION OF INDIA
|
May 18, 2007 |
|
ASHA RAM JAIN Vs. IXTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
September 3, 2007 |
|
ASHA SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
April 13, 2007 |
|
ASHA SINGH Vs. STATE OF U P
|
May 25, 2007 |
|
ASHARFI DEVI Vs. JAGDISH KUMARI
|
August 22, 2007 |
|
ASHARFI DEVI Vs. STATE OF U P
|
April 23, 2007 |
|
ASHFAQ Vs. STATE OF U P
|
December 11, 2007 |
|
ASHFAQ ALI Vs. RAUNAK ALI AND OTHERS
|
October 4, 2007 |
|
ASHIF Vs. STATE OF U P
|
January 24, 2007 |
|
ASHISH ELECTRONICS Vs. COMMISSIONER OF TRADE TAX
|
August 21, 2007 |
|
ASHISH KUMAR Vs. STATE OF U P
|
July 9, 2007 |
|
ASHISH KUMAR Vs. STATE OF U.P. AND OTHERS
|
March 23, 2007 |
|
ASHISH KUMAR RAI Vs. PRINCIPAL ALLAHABAD DEGREE COLLEGE ALLAHABAD
|
February 23, 2007 |
|
ASHISH MANI TRIPATHI Vs. STATE OF U P
|
May 21, 2007 |
|
ASHISH TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
|
January 11, 2007 |
|
ASHOK IRON AND STEEL MILLS Vs. CEGAT, NEW DELHI
|
March 9, 2007 |
|
ASHOK K AGGARWAL Vs. STATE OF U P
|
December 17, 2007 |
|
ASHOK KUMAR Vs. STATE OF U P
|
October 3, 2007 |
|
ASHOK KUMAR Vs. SHIV MANGAL SINGH
|
March 16, 2007 |
|
ASHOK KUMAR Vs. ASSISTANT GENERAL MANAGER SYNDICATE BANK
|
April 25, 2007 |
|
ASHOK KUMAR Vs. XLTH ADDITIONAL DISTRICT JUDGE, BULONDSHAHAR AND OTHERS
|
July 10, 2007 |
|
ASHOK KUMAR Vs. U.P. STATE WAREHOUSING CORPORATION LTD.
|
September 3, 2007 |
|
Ashok Kumar & Others Vs. Sultan Khan
|
August 17, 2007 |
|
ASHOK KUMAR AGARWAL SON OF MOOL CHAND AGARWAL Vs. COMMISSIONER OF INCOME-TAX
|
February 26, 2007 |
|
ASHOK KUMAR DIXIT Vs. STATE OF U P
|
March 30, 2007 |
|
ASHOK KUMAR DIXIT Vs. STATE OF U P
|
January 22, 2007 |
|
ASHOK KUMAR DIXIT Vs. SECRETARY AND GENERAL MANAGER ZILA SAHKARI BANK LTD
|
August 17, 2007 |
|
ASHOK KUMAR GUPTA Vs. STATE OF U P
|
August 3, 2007 |
|
ASHOK KUMAR GUPTA Vs. STATE OF U P
|
September 5, 2007 |
|
ASHOK KUMAR GUPTA Vs. STATE OF U P
|
September 18, 2007 |
|
ASHOK KUMAR RANA Vs. STATE OF U P
|
September 14, 2007 |
|
ASHOK KUMAR SHARMA Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAILWAYS
|
May 2, 2007 |
|
Ashok Kumar Sharma and others Vs. Union of India and others
|
May 4, 2007 |
|
ASHOK KUMAR TRIPATHI Vs. STATE OF U P
|
October 24, 2007 |
|
ASHOK KUMAR TRIPATHI Vs. UNION OF INDIA
|
May 18, 2007 |
|
ASHOK SINGH KACHHWAH Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY AND OTHERS
|
March 26, 2007 |
|
ASHOK YADAV Vs. STATE OF U.P. AND ANOTHER
|
April 10, 2007 |
|
ASHOKA FOODS AND DE-HYDRED SANSTHAN Vs. STATE OF U P
|
August 17, 2007 |
|
ASHU NANDAN SINGH Vs. STATE OF U P
|
May 2, 2007 |
|
ASHUTOSH KUMAR DWIVEDI Vs. UNION OF INDIA
|
March 28, 2007 |
|
ASHUTOSH SHUKLA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS AND ORS.
|
February 28, 2007 |
|
Ashwani Kumar Vs. New India Assurance Co
|
April 17, 2007 |
|
ASHWANI KUMAR Vs. VIDYA
|
January 11, 2007 |
|
ASHWANI KUMAR JAIN Vs. CESTAT
|
July 3, 2007 |
|
ASHWANI KUMAR TIWARI Vs. STATE OF U P
|
November 2, 2007 |
|
ASIAN PETRO CHEMICALS Vs. COMMISSIONER OF TRADE TAX
|
October 9, 2007 |
|
ASIATIC AGRO PRODUCT PVT. LTD Vs. COMMISSIONER, TRADE TAX
|
September 26, 2007 |
|
ASIF HUSSAIN Vs. STATE OF U P
|
February 14, 2007 |
|
ASLAM ALIAS GUDDU Vs. STATE OF U P
|
May 25, 2007 |
|
Asma Nayyar (Km.) and others Vs. State of U.P. and others
|
May 2, 2007 |
|
ASREY Vs. STATE OF U. P.
|
May 9, 2007 |
|
ASSOCIATION OF MANAGEMENT STUDIES MEERUT Vs. MEERUT DEVELOPMENT AUTHORITY MEERUT
|
November 16, 2007 |
|
ASSOTECH REALTY PVT LTD Vs. STATE OF UTTAR PRADESH
|
March 23, 2007 |
|
ATAR SINGH Vs. STATE OF U.P.
|
March 13, 2007 |
|
ATEEQ AHMAD Vs. STATE OF U P
|
July 3, 2007 |
|
ATIHARSH MOHAN Vs. BANARAS HINDU UNIVERSITY VARANASI
|
December 20, 2007 |
|
ATUL CHAND TYAGI Vs. ZILA SAHKARI FEDERATION LTD
|
February 1, 2007 |
|
ATUL KUMAR JAIN Vs. CANTT BOARD MEERUT CANTT
|
February 9, 2007 |
|
ATUL KUMAR SINGH Vs. DEPUTY DIRECTOR FISHERIES KANPUR DIVISION
|
September 27, 2007 |
|
ATUL NAUTIYAL Vs. STATE OF UTTARANCHAL
|
March 12, 2007 |
|
ATUL NIGAM Vs. STATE OF U P
|
September 17, 2007 |
|
AUTO SALES PROPERTIES Vs. COMMISSIONER OF INCOME TAX
|
July 16, 2007 |
|
AVINASH YADAV Vs. UNION OF INDIA
|
April 11, 2007 |
|
AVNISH AGARWAL Vs. STATE OF U.P. & ANR.
|
November 15, 2007 |
|
AVNISH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
February 13, 2007 |
|
AVNISH JAIN Vs. STATE OF UTTARANCHAL
|
March 22, 2007 |
|
Avnish Singh Vs. State of U. P. and others
|
April 18, 2007 |
|
AWADH NARESH SHARMA Vs. STATE OF U P
|
November 22, 2007 |
|
AWADHESH BADHAULIYA ALIAS TARUN Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE E C ACT JALAUN AT ORAI AND
|
August 14, 2007 |
|
AWADHESH KUMAR Vs. STATE OF U P
|
May 14, 2007 |
|
AWADHESH KUMAR Vs. STATE OF U P
|
April 14, 2007 |
|
Awadhesh Kumar Katiyar Vs. District Inspector of Schools, Kanpur and another
|
April 30, 2007 |
|
AWADHESH KUMAR TIWARI Vs. BANDA DISTRICT CO OPERATIVE BANKLTD
|
May 8, 2007 |
|
AWADHESH UPADHYAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
July 18, 2007 |
|
AWINESH Vs. STATE OF U P
|
May 30, 2007 |
|
AYUB ALI Vs. TAHIR AHMAD KHAN
|
October 25, 2007 |
|
AZIMULLAH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
August 17, 2007 |
|
AZIZ Vs. NASIR
|
July 4, 2007 |
|
B K TIWARI Vs. STATE OF U P
|
June 19, 2007 |
|
B M SONI Vs. ASHOK AGARWAL
|
March 20, 2007 |
|
B R TRADING COMPANY Vs. DHARAM RAJ SAHU
|
December 6, 2007 |
|
B. AGARWAL STONE PRODUCT LIMITED THROUGH ITS MANAGING DIRECTOR, BIRSH BHAN AGARWAL S/O THANDI RAM AGARWAL Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ ANUBHAG, GOVERNMENT OF U.P.
|
July 20, 2007 |
|
B.M. CEMENT PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX AND DIVISIONAL LEVEL COMMITTEE
|
April 4, 2007 |
|
BABA KINARAM AGHOREPITH RAMSHALA Vs. STATE OF U.P. AND ORS.
|
March 29, 2007 |
|
BABENDRA ALIAS BABBU Vs. STATE OF U P
|
March 30, 2007 |
|
BABITA Vs. STATE OF U P
|
May 8, 2007 |
|
BABLEE ALIAS JAIPAL Vs. STATE OF U P
|
January 4, 2007 |
|
BABLOO Vs. STATE OF U P
|
February 9, 2007 |
|
BABLOO Vs. MUNNA LAL VERMA
|
August 22, 2007 |
|
BABLOO Vs. STATE OF U P
|
November 16, 2007 |
|
BABLU ALIAS BABUWA SONEKAR Vs. STATE OF U P
|
September 12, 2007 |
|
BABLU ALIAS FURQAN Vs. STATE
|
November 2, 2007 |
|
BABOO LAL RAJPOOT Vs. STATE OF U P
|
April 27, 2007 |
|
BABU KABARI Vs. IQBAL HUSSAIN
|
May 2, 2007 |
|
BABU LAL Vs. IRRIGATION DEPARTMENT U P LUCKNOW
|
April 25, 2007 |
|
BABU LAL Vs. STATE OF U P
|
February 8, 2007 |
|
BABU RAM Vs. STATE OF U P
|
March 12, 2007 |
|
BABU RAM Vs. DISTRICT MAGISTRATE SITAPUR
|
April 6, 2007 |
|
BABU RAM Vs. STATE OF U P
|
March 21, 2007 |
|
BABU RAM Vs. STATE OF U.P.
|
July 13, 2007 |
|
BABU RAM SHARMA Vs. UNION OF INDIA
|
May 22, 2007 |
|
BABU RAM SHIKSHA PRASAR SAMIT Vs. DEPUTY REGISTRAR, FIRM, SOCIETIES AND CHITS AND KRIPAL SINGH, ALLEGED MANAGER, SRI BABU RAM SHIKSHA PRASAR SAMITI (REGISTERED SOCIETY)
|
September 14, 2007 |
|
BACHCHA Vs. STATE OF U P
|
August 3, 2007 |
|
BACHCHA ALIAS SIDHA GOPAL Vs. STATE OF U P
|
November 14, 2007 |
|
BACHCHU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
April 11, 2007 |
|
BACHCHU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
March 11, 2007 |
|
BADAM SINGH Vs. STATE OF U P
|
January 5, 2007 |
|
BADAN SINGH AND RAM DAS Vs. STATE O
|
November 29, 2007 |
|
BADAR ALAM Vs. STATE OF U P
|
February 8, 2007 |
|
BADARUDDIN Vs. STATE OF U P
|
November 24, 2007 |
|
BADDU SINGH ALIAS SATY VIR SINGH Vs. STATE O
|
August 27, 2007 |
|
BADRI VISHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
January 9, 2007 |
|
BADSHAH ALIAS DAL CHANDRA AND RAM SWARUP PRADHAN Vs. STATE OF U P
|
January 3, 2007 |
|
BADSHAH KHAN Vs. SHREE NARAIN DHARAMSHALA PVT TRUST
|
March 7, 2007 |
|
BADSHAH KHAN Vs. SHREE NARAIN DHARAMSHALA PRIVATE TRUST
|
April 7, 2007 |
|
BAGATIMPEX PVT. LTD Vs. COMMISSIONER OF TRADE TAX
|
October 26, 2007 |
|
BAGHELA ALIAS RAM SWAROOP KURMI SON OF SRI SURAJ PAL Vs. STATE OF U.P.
|
March 16, 2007 |
|
BAIJNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION CAMP AT GHYANPUR
|
May 22, 2007 |
|
BAL GOVIND SONKAR Vs. STATE OF U P
|
December 17, 2007 |
|
BAL KISHAN Vs. ZILA BASIC SHIKSHA ADHIKARI FIROZABAD
|
May 22, 2007 |
|
BAL KRISHNA SON OF SRI GURU PRASAD Vs. THE STATE OF U.P. THROUGH ITS SECRETARY, URBAN DEVELOPMENT
|
February 14, 2007 |
|
BAL KRISHNA VERMA Vs. VITH ADDL DISTRICT JUDGE JHANSI
|
December 17, 2007 |
|
BAL MUKUND Vs. STATE OF U P
|
April 24, 2007 |
|
BAL MUNI Vs. COMMITTEE OF MANAGEMENT SARASWATI VIDYA MANDIR
|
April 27, 2007 |
|
BALAK NATH Vs. STATE OF U P
|
March 9, 2007 |
|
BALAKRAM BAJPAI Vs. ADDL DISTT JUDGE SHAHJAHANPUR
|
January 18, 2007 |
|
BALBIR SINGH Vs. STATE OF U P
|
May 22, 2007 |
|
BALBIR SINGH Vs. CHAIRMAN/MANAGING DIRECTOR BANK OF INDIA MUMBAI
|
September 27, 2007 |
|
Balbir Singh Vs. Shobha Kashyap
|
October 10, 2007 |
|
BALDEO AND OTHERS Vs. STATE OF U.P.
|
July 27, 2007 |
|
BALDEO SINGH Vs. STATE OF U P
|
November 13, 2007 |
|
BALDEV SINGH Vs. STATE OF U P
|
December 4, 2007 |
|
BALESHWAR SINGH Vs. SPECIAL SECRETARY MAWANA SAHKARI GANNA VIKAS SAMITILTD
|
April 23, 2007 |
|
BALJI CHATURVEDI Vs. U.P. POWER CORPORATION LTD. AND OTHERS
|
August 17, 2007 |
|
BALJIT Vs. STATE OF U P
|
October 8, 2007 |
|
BALLI AND ORS. Vs. SMT. SHANTI DEVI AND ANR.
|
April 23, 2007 |
|
BALLU Vs. SHANTI DEVI
|
April 23, 2007 |
|
BALRAMPUR CHINI MILLS LTD Vs. STATE OF U P
|
January 5, 2007 |
|
BALWANT Vs. STATE OF U P
|
November 23, 2007 |
|
BANARASI LAL Vs. STATE
|
March 12, 2007 |
|
BANK OF BAROADA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
January 8, 2007 |
|
BANK OF BARODA Vs. NAINITAL SEEDS CORPORATION
|
May 15, 2007 |
|
BANK OF INDIA RET EMPLOYEES WELFARE ASSN Vs. BANK OF INDIA
|
May 17, 2007 |
|
BANKESHWAR PANDEY Vs. STATE OF U P
|
April 25, 2007 |
|
BANS BAHADUR Vs. STATE OF U P
|
August 9, 2007 |
|
BANSAL AND CO AGRA Vs. TRADE TAX OFFICER SECTOR 11 AGRA
|
September 11, 2007 |
|
BANSHIDHAR YADAV Vs. STATE OF U P
|
March 26, 2007 |
|
BANWARI Vs. STATE O
|
August 3, 2007 |
|
BANWARI ALIAS BANAI SINGH Vs. STATE OF U P
|
March 9, 2007 |
|
BANWARI SINGH CHAUHAN Vs. STATE OF U P
|
May 9, 2007 |
|
BAR ASSOCIATION OF ADVOCATES BELONGINGTO RURAL INDIA Vs. UNION OF INDIA
|
November 2, 2007 |
|
BARAHASAINI VIDYALAYASAMITI CHHATA, MATHURA Vs. STATE OF U.P. AND OTHERS
|
September 28, 2007 |
|
BARATI LAL Vs. NATTHU
|
February 26, 2007 |
|
BARKAT Vs. STATE OF U P
|
May 8, 2007 |
|
BARU Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
March 16, 2007 |
|
BAS DEO GUPTA Vs. SAVITRI DEVI
|
July 10, 2007 |
|
Basant Lal Vs. State of U.P. and others
|
April 2, 2007 |
|
BASANTI DEVI (SMT.) AND OTHERS Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE, BALLIA
|
September 7, 2007 |
|
BASHISHT SINGH YADAV Vs. STATE OF U P
|
April 18, 2007 |
|
BASSO BEGUM Vs. RENT CONTROL AND EVICTION OFFICER IV KANPUR NAGAR
|
April 11, 2007 |
|
BASTI SUGAR MILLS CO LTD Vs. STATE OF U P
|
December 19, 2007 |
|
BATESHWARI Vs. STATE O
|
December 6, 2007 |
|
BATORAN MAHTO Vs. STATE O
|
September 17, 2007 |
|
BAURAM ALIAS DUKHAN Vs. MUNNI AND
|
December 4, 2007 |
|
BAUVA @ VIRENDRA SINGH Vs. STATE OF U P
|
January 31, 2007 |
|
BAYER INDIALTD Vs. STATE OF U P
|
January 29, 2007 |
|
BECHAN DEO PANDAY AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 22, 2007 |
|
BECHAN RAM YADAV Vs. DEPUTY DIRECTOR OF EDUCATION
|
April 25, 2007 |
|
BECHAN SINGH Vs. PRESCRIBED AUTHORITY/SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
|
April 20, 2007 |
|
BECHU Vs. DEPUTY DIRECTOR CONSOLIDATION AND OTHERS.
|
May 7, 2007 |
|
BEHARI LAL Vs. STATE OF U P
|
May 14, 2007 |
|
BENI MADHO Vs. RAJESHWARI TAWAIF
|
August 9, 2007 |
|
BETA LAL Vs. STATE OF U P
|
April 23, 2007 |
|
BETIVEEN SURAJ BHAN Vs. 7TH ADDL DISTRICT JUDGE COURT NO 8 MEERUT
|
October 25, 2007 |
|
BETWEEN AFZAL ALIM Vs. ABDUL MUGHNI
|
November 2, 2007 |
|
BEW SHAKUREY ALIAS KAMRUL NISHA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS
|
February 14, 2007 |
|
BHAGWAN DAS Vs. DISTRICT JUDGE AZAMGARH
|
July 31, 2007 |
|
BHAGWAN DAS Vs. STATE OF U P
|
July 16, 2007 |
|
BHAGWAN DAS Vs. STATE OF U P
|
March 29, 2007 |
|
BHAGWAN DAS Vs. MALIA
|
January 11, 2007 |
|
BHAGWAN DAS Vs. LALA PRATAP BHAN AGARWAL
|
March 12, 2007 |
|
BHAGWAN DAS Vs. STATE OF U P
|
March 1, 2007 |
|
BHAGWANTI BAI Vs. SHIV KUMAR GUPTA
|
February 15, 2007 |
|
BHAGWATI DEVI (SMT.) AND OTHERS Vs. SARDAR PARAMJEET SINGH
|
July 30, 2007 |
|
BHAGWATI PRASAD AGRAWAL Vs. RAMA SHANKER AND OTHERS
|
May 25, 2007 |
|
BHAGWATI PRASAD VERMA Vs. STATE OF U P
|
September 10, 2007 |
|
BHAIRAV DATTA DOBARIYAL Vs. BOARD OF DIRECTORS DISTRICT COOPERATIVE BANK LTD
|
May 16, 2007 |
|
BHAJAN LAL Vs. BAL GOVIND
|
July 17, 2007 |
|
BHAJAN LAL Vs. BAL GOVIND
|
July 18, 2007 |
|
BHAJAN LAL Vs. STATE OF U P
|
April 19, 2007 |
|
BHAN PRAKASH Vs. SHUSHEEL KHARBANDA AND OTHERS
|
January 22, 2007 |
|
BHANU PRATAP GANGWAR Vs. STATE OF U P
|
August 24, 2007 |
|
BHANU PRATAP PANDEY Vs. DISTRICT MAGISTRATE BANDA
|
January 12, 2007 |
|
BHANU PRATAP SINGH Vs. COLLECTOR GHAZIPUR
|
April 12, 2007 |
|
BHANU PRATAP SINGH Vs. COLLECTOR GHAZIPUR
|
December 4, 2007 |
|
BHARAT Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH
|
January 29, 2007 |
|
BHARAT ELECTRICALS Vs. ADDL CIVL JUDGE SITAPUR
|
August 6, 2007 |
|
BHARAT ELECTRICALS KANPUR Vs. STATE OF U P
|
August 30, 2007 |
|
BHARAT ELECTRONICS LTD Vs. LABOUR COURT GAZIABAD
|
January 22, 2007 |
|
BHARAT OIL INDUSTRIES Vs. STATE OF U P
|
December 14, 2007 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. RAMAVATI DEVI
|
January 4, 2007 |
|
BHARAT SINGH Vs. STATE OF U P
|
July 26, 2007 |
|
BHARTI RAJ Vs. SUMESH SACHDEO
|
April 24, 2007 |
|
BHARTI SAGAR Vs. STATE OF U P
|
April 27, 2007 |
|
BHARTIYA JEEVAN BIMA NIGAM GORAKHPUR Vs. ACHINT KUMAR LAHARI
|
January 22, 2007 |
|
BHAWANI DATT JOSHI SON OF SRI J.N. JOSHI Vs. THE STATE OF U.P. THROUGH SECRETARY, HIGHER EDUCATION, GOVERNMENT OF U.P.,
|
July 6, 2007 |
|
BHEEM BAHADUR ALIAS KANA Vs. STATE OF U.P.
|
May 18, 2007 |
|
BHEEMAL Vs. STATE OF U P
|
April 3, 2007 |
|
BHOLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 18, 2007 |
|
BHOLA NATH CARPETS (PVT.) LTD Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2007 |
|
BHOLA NATH GUPTA Vs. SPECIAL JUDGE A D J RAMPUR
|
October 4, 2007 |
|
BHOLA SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 23, 2007 |
|
BHOLA YADAV Vs. STATE OF U P
|
February 26, 2007 |
|
BHOLE BABA DAIRY INDUSTRIES LTD Vs. STATE OF U.P.
|
October 11, 2007 |
|
BHOODEV KUMAR MAJHI Vs. STATE OF U P
|
February 2, 2007 |
|
BHOOP SINGH Vs. STATE OF U.P. AND OTHERS
|
January 22, 2007 |
|
BHOOP SINGH BHATI Vs. VIIITH ADDITIONAL DISTRICT JUDGE BULANDSHAHAR
|
December 14, 2007 |
|
BHOOPENDRA SINGH Vs. UTTAR PRADESH SARKAR
|
July 13, 2007 |
|
BHOPAL Vs. STATE OF U P
|
August 29, 2007 |
|
BHOPAL SINGH Vs. NEPAL SINGH
|
December 12, 2007 |
|
BHRIGHU NATH Vs. BEILA
|
April 16, 2007 |
|
BHUJARAT YADAV Vs. UNION OF INDIA
|
August 17, 2007 |
|
BHULLAN Vs. D.D.C., GHAZIPUR AND OTHERS
|
August 27, 2007 |
|
BHULLU Vs. STATE O
|
August 9, 2007 |
|
BHUPENDRA Vs. STATE OF U P
|
July 16, 2007 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
August 17, 2007 |
|
BHUREY SINGH Vs. STATE OF U P
|
July 19, 2007 |
|
BHUREY SINGH SON OF TRILOK SINGH Vs. STATE OF U P
|
May 23, 2007 |
|
BHUSHAN STEEL AND STRIPS LIMITED THROUGH ITS DIRECTOR P K AGRAWAL SON OF LATE M L AGRAWAL Vs. UNIION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF FINANCE (DEPTT OF REVENUE); COMMISSIONER, CENTRAL EXCISE; ADDITIONAL COMMISSIONER (ADJ), CENTRAL EXCISE AND ADDITIONAL DIRECTOR GENERAL, CENTRAL EXCISE INTILLEGENCE
|
March 1, 2007 |
|
BHUWAN PRATAP SINGH Vs. DISTRICT JUDGE BALLIA
|
April 10, 2007 |
|
BIHARI ENGINEERING WORKS Vs. COMMISSIONER OF TRADE TAX
|
December 20, 2007 |
|
BIJENDER SINGH Vs. STATE OF U P
|
February 9, 2007 |
|
BIKAU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 10, 2007 |
|
BILLU JAIN Vs. STATE OF U P
|
September 3, 2007 |
|
BINU SINHA Vs. STATE OF U P
|
August 16, 2007 |
|
BIRA Vs. STATE
|
August 23, 2007 |
|
BIRBAL Vs. NAND KUMAR
|
October 10, 2007 |
|
BIRJU @ MANMOHAN AND OTHERS Vs. SMT. SUKHBIRI DEVI
|
September 12, 2007 |
|
BIRMA DEVI Vs. STATE
|
September 28, 2007 |
|
BISHAMBHAR SAHAI Vs. GHAMANDI LAL
|
July 2, 2007 |
|
BISHAN SINGH AND ORS (IN JAIL) Vs. STATE OF U P
|
June 22, 2007 |
|
BISHOP JOHNSON SCHOOL AND COLLEGE CIVIL LINES ALLAHABAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL U P AT ALLAHABAD
|
March 2, 2007 |
|
BISHWANATH RAI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
April 24, 2007 |
|
BISWANATH DAS Vs. BIJOY SINHA ROY
|
September 12, 2007 |
|
BOARD OF BASIC EDUCATION U P ALLAHABAD Vs. VITH ADDL DISTT AND SESSIONS JUDGE KANPUR NAGAR
|
July 26, 2007 |
|
BOBYS' RESTAURANT Vs. COMMISSIONER, TRADE TAX
|
September 26, 2007 |
|
BRAHAM SINGH Vs. STATE OF U.P.
|
March 21, 2007 |
|
BRAHMA DUTTA SHARMA Vs. STATE OF U P
|
November 29, 2007 |
|
BRAHMA NAND SATI Vs. STATE OF UTTARAKHAND
|
December 5, 2007 |
|
BRAHMAWARTA COMMERCIAL CO Vs. RAJENDRA KUMAR DIXIT & ORS.
|
February 27, 2007 |
|
BRAHMPAL SINGH Vs. STATE OF U P
|
August 24, 2007 |
|
BRAJ KISHOR VERMA Vs. STATE OF U P
|
May 21, 2007 |
|
BRIGADIER AMITABHA Vs. STATE OF U.P. AND OTHERS
|
July 25, 2007 |
|
BRIJ BAHADUR SINGH YADAV Vs. STATE OF U P
|
August 10, 2007 |
|
BRIJ BHUSHAN DAS BHARGAVA Vs. STATE OF U P
|
September 7, 2007 |
|
BRIJ BHUSHAN DUBEY Vs. STATE INFORMATION COMMISSION LUCKNOW
|
November 27, 2007 |
|
BRIJ BIHARI LAL Vs. CHAIRMAN U P PUBLIC SERVICE COMMISSION
|
July 6, 2007 |
|
BRIJ GOPAL BINNANI Vs. RUKMINI DEVI
|
August 7, 2007 |
|
BRIJ LAL Vs. STATE OF U P
|
June 7, 2007 |
|
BRIJ LAL KHABARI S/O ASHA RAM Vs. STATE OF U P AND RAJENDRA PRASAD, FOREST GUARD, AIT RANGE
|
November 27, 2007 |
|
BRIJ MOHAN Vs. STATE OF U P
|
May 10, 2007 |
|
BRIJ MOHAN SAXENA Vs. SMT. SUDESH BERY
|
July 31, 2007 |
|
BRIJ MOHAN SHARMA Vs. PRESCRIBED AUTHORITY AND ANR.
|
May 17, 2007 |
|
BRIJ MOHAN TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
March 29, 2007 |
|
BRIJ PAL Vs. STATE OF UTTAR PRADESH
|
August 23, 2007 |
|
BRIJENDRA NATH SINGH Vs. UNION OF INDIA
|
May 18, 2007 |
|
Brijendra Prakash Kulshrestha Vs. Director of Education,U.P.at Allahabad & Ors.
|
February 1, 2007 |
|
BRIJENDRA TIWARI Vs. STATE OF U P
|
May 16, 2007 |
|
BRIJRAJ SINGH Vs. STATE OF U P
|
May 22, 2007 |
|
BRIJVEER Vs. STATE OF U P
|
November 21, 2007 |
|
BRITISH INDIA CORPORATION LTD Vs. STATE OF U P
|
May 23, 2007 |
|
BUCKEYE MACHINES PRIVATE LTD. Vs. UNION OF INDIA
|
July 10, 2007 |
|
BUDHI Vs. STATE O
|
July 28, 2007 |
|
BUDHIMAN SINGH Vs. STATE O
|
December 4, 2007 |
|
BUNDA SHAH Vs. STATE OF U P
|
April 12, 2007 |
|
BURHAN Vs. STATE OF U P
|
March 21, 2007 |
|
BUS TATA TAXI TEMPO DRIVER AND OWNERS KALYAN SAMITI Vs. STATE OF U.P. AND OTHERS
|
September 18, 2007 |
|
C.L. GUPTA AND SONS AND ANOTHER Vs. CHAIRMAN, NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITIES AND ANOTHER
|
November 16, 2007 |
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CANARA BANK Vs. SANJAY TRADING CO
|
May 11, 2007 |
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CASTROL INDIA LIMITED Vs. COMMISSIONER OF TRADE TAX
|
September 27, 2007 |
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CATTLE REMEDIES Vs. LICENSING AUTHORITY DIRECTOR OF UNANI SERVICES
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January 18, 2007 |
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CENTRAL CO-OPERATIVE CONSTRUCTION AND DEVELOPMENT DIVISION LTD Vs. STATE OF U P
|
January 10, 2007 |
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CENTURY TEXTILE AND INDUSTRIES LTD Vs. UNION OF INDIA
|
February 5, 2007 |
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CHAILU Vs. STATE OF U P
|
August 18, 2007 |
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CHAIRMAN DISTRICT BOARD BULANDSHAHR Vs. LABOUR COURT-II AND A
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December 10, 2007 |
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CHAKRESH SHARMA Vs. STATE OF U P
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August 22, 2007 |
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CHAMAN Vs. STATE OF U P
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August 10, 2007 |
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CHANAN LAL SACHDEV Vs. GOPAL DAS CHOPRA
|
September 26, 2007 |
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CHANCHAL KUMAR UPADHYAYA Vs. UNION OF INDIA
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April 23, 2007 |
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CHANDA Vs. STATE OF U P
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April 24, 2007 |
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CHANDA DEVI Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
July 25, 2007 |
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CHANDAN KUMAR Vs. REGISTRAR B H U
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July 5, 2007 |
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CHANDER Vs. STATE OF U P
|
September 3, 2007 |
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CHANDI DAS DHARA Vs. CITY MAGISTRATE, VARANASI AND OTHERS
|
May 17, 2007 |
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CHANDRA BALLABH NAINWAL Vs. MOHAMMAD SADAB
|
November 5, 2007 |
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CHANDRA BHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
January 18, 2007 |
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CHANDRA CHIKAN PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
July 31, 2007 |
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CHANDRA JOTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
August 16, 2007 |
|
CHANDRA KISHORI Vs. STATE OF U P
|
March 7, 2007 |
|
CHANDRA KUMAR Vs. STATE O
|
October 3, 2007 |
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CHANDRA PAL SHUKLA Vs. LABOUR COURT V KANPUR
|
January 5, 2007 |
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CHANDRA PAL SINGH Vs. STATE OF U P
|
April 27, 2007 |
|
Chandra Pal Singh Vs. Zonal General Manager (Eastern Zone) U.P.S.R.T.C., Varanasi and Ors.
|
October 8, 2007 |
|
CHANDRA PRAKASH Vs. STATE OF U P
|
April 13, 2007 |
|
CHANDRA PRAKASH SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
July 31, 2007 |
|
CHANDRA SHEKHAR Vs. DISTRICT JUDGE BANDA
|
August 3, 2007 |
|
CHANDRA SHEKHAR Vs. STATE OF U P
|
August 30, 2007 |
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CHANDRA SHEKHAR SINGH Vs. KULWANT SINGH
|
March 13, 2007 |
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CHANDRA VEER SINGH Vs. S D M BAGHPAT MEERUT
|
April 17, 2007 |
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CHANDRAKALA Vs. BLOCK EDUCATION OFFICER KARANPRAYAG
|
September 21, 2007 |
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CHANDRAM PRASAD GUPTA Vs. SHYAM BEHARI SHUKLA AND ANOTHER
|
April 23, 2007 |
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CHANDRAPAL Vs. STATE OF U.P.
|
May 10, 2007 |
|
CHANDRAPAL SON OF JAI SINGH Vs. STATE OF U.P.
|
November 29, 2007 |
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CHANDRAWATI Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2007 |
|
CHANDRAWATI DEVI Vs. SPECIAL JUDGE S C /S T ACT GORAKHPUR AND A
|
January 31, 2007 |
|
CHANDRAWATI DEVI Vs. DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR
|
August 7, 2007 |
|
CHANDRESH NATH SINGH BAGHEL Vs. BHAGWAN SINGH SISODIA
|
September 27, 2007 |
|
CHANDRIKA Vs. D.C. DEORIA AND OTHERS
|
September 17, 2007 |
|
CHANDRIKA SINGH Vs. STATE OF U P
|
April 16, 2007 |
|
CHANDU LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
March 30, 2007 |
|
CHARAN SINGH Vs. STATE OF UTTARANCHAL
|
March 19, 2007 |
|
CHARMA INDIA PVT LTD Vs. S D M DADRI DISTRICT GAUTAMBUDH NAGAR
|
March 15, 2007 |
|
CHATURGHUN Vs. DHANPATI RAI
|
August 30, 2007 |
|
CHATURI AND OTHERS Vs. STATE OF U.P.
|
June 27, 2007 |
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CHATURI LAL Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
November 23, 2007 |
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CHAUBEY OVERSEAS CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
October 9, 2007 |
|
CHCHANGUR Vs. STATE OF U P
|
April 25, 2007 |
|
CHETNA CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
|
February 22, 2007 |
|
CHHABILA YADAV Vs. STATE OF U P
|
March 28, 2007 |
|
CHHANGUR AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
April 12, 2007 |
|
CHHANGURA Vs. MATA PRASAD AND
|
May 16, 2007 |
|
CHHATRA DHARI PRASAD AND OTHERS Vs. ANIL KUMAR GAUTAMAND OTHERS
|
January 4, 2007 |
|
CHHEDI GOSAIN Vs. RAM KINKAR PANDEY AND ORS.
|
July 18, 2007 |
|
CHHEDILAL Vs. RAJARAM
|
August 13, 2007 |
|
CHHOTEY LAL Vs. U P ZILADHIKARI DEORIA
|
August 13, 2007 |
|
CHHOTEY LAL Vs. STATE OF U P
|
August 1, 2007 |
|
CHHOTEY LAL PASWAN Vs. STATE OF U.P AND OTHERS
|
March 15, 2007 |
|
CHHOTEY LAL SHUKLA Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
May 22, 2007 |
|
CHHOTEY LAL YADAV Vs. STATE O
|
November 6, 2007 |
|
CHILWARIASUGARS PRIVATE LIMITED Vs. STATE OF U.P. AND OTHERS
|
January 12, 2007 |
|
CHIRAG ALI Vs. STATE OF U P
|
August 24, 2007 |
|
CHOKRAYAT COLD STORAGE Vs. COMMISSIONER TRADE
|
March 13, 2007 |
|
CHOTTE Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
|
April 30, 2007 |
|
CHRISTIAN HOSPITAL AZAMGARH Vs. STATE OF U P
|
May 14, 2007 |
|
CHUNNE @ GULAM JILANI AND ORS. Vs. ADDL. DISTRICT JUDGE AND ORS.
|
August 6, 2007 |
|
Chunni Lal Vs. Dullar & Ors.
|
December 7, 2007 |
|
CHUNNI LAL AND ANOTHER Vs. DISTRICT JUDGE, LALITPUR AND OTHERS
|
November 30, 2007 |
|
CHUNNILAL Vs. DULLAR
|
July 12, 2007 |
|
CHUNNU ALIAS AVINASH Vs. STATE OF UTTAR PRADESH
|
August 29, 2007 |
|
CICILIA CHANNI Vs. 1ST ADDITIONAL DISTRICT JUDGE NAINITAL
|
May 2, 2007 |
|
CIT Vs. SHADI LAL ENTERPRISES LTD
|
April 16, 2007 |
|
CIT Vs. WILLARD INDIA LTD
|
May 22, 2007 |
|
CIT Vs. BISAULI TRACTORS
|
May 18, 2007 |
|
CITY INFRASTRUCTURE (INDIA) PVT. LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY, GAUTAM BUDH NAGAR AND OTHERS
|
May 8, 2007 |
|
CO Vs. STATE OF U.P. AND OTHERS
|
April 9, 2007 |
|
COLLECTOR OF CENTRAL EXCISE, ALLAHABAD Vs. RAM SARUP ELECTRICALS LTD. AND ANOTHER
|
May 14, 2007 |
|
COLLECTOR VARANASI Vs. DARIYAO SINGH
|
October 11, 2007 |
|
COMMISSIONER Vs. GOMIT ICE AND GOLD STORAGE PVT. LTD
|
February 22, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KOTHARI PRODUCTS
|
March 20, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. KOTHARI PRODUCTS (P) LTD
|
August 20, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. KOTHARI PRODUCTS
|
April 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SHADI LAL ENTERPRISES LTD
|
April 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVALIK DRUG
|
August 30, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR
|
November 20, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. A.M.L. PRICE
|
April 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RED ROSE SCHOOL
|
February 7, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. IQBAL AHMAD L/H OF LATE JULLAN
|
May 14, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GAYATRI GLASS WORKS
|
April 30, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA TEXTILES
|
April 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMAN RICE MILLS
|
May 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD
|
May 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL SCIENTIFIC INSTRUMENT CORPORATION
|
April 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. INDO TRADERS CORPORATION KATRA BAJI RAO
|
April 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL TALWAR (MAJ ORS )
|
December 11, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SETH B D GUPTA
|
May 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. DANIN LEATHER PVT LTD
|
April 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMBHOO LAL DAMODAR DAS VARANASI
|
April 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. CHANCHAL KATYAL
|
January 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COMPUTERS LTD.
|
February 21, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS AGRAWAL
|
January 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SARVSHRI MEGHDOOT HOTELS (P) LTD.
|
October 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR SINGH
|
May 15, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JAGARAN PRAKASHAN (P) LTD.
|
May 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PALIWAL GLASS WORKS
|
September 11, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. K.M. SUGAR MILLS LTD.
|
May 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. V.P. AGARWAL, PROP. AGARWAL SCIENTIFIC GLASS
|
September 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ISHWAR DAS MADHO PRASAD
|
January 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GAUR HARI SINGHANIA (IND.)
|
January 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. NAVDEEP ARORA
|
January 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GULZARI LAL AGRAWAL & SONS
|
April 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KOTHARI PRODUCTS LTD.
|
May 7, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GOVIND AGENCIES (P) LTD.
|
August 16, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. AGRA BEVERAGES CORPORATION (P) LTD.
|
November 16, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BABULAL GRANDSONS FAMILY TRUST
|
May 8, 2007 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. DR. GITA KHANNA
|
April 5, 2007 |
|
COMMISSIONER OF INCOME TAX AGRA Vs. VED PRAKASH AGARWAL
|
April 27, 2007 |
|
COMMISSIONER OF INCOME TAX II KANPUR Vs. BANDA DISTRICT CO-OPERATIVE BANK LTD
|
December 12, 2007 |
|
COMMISSIONER OF INCOME TAX KANPUR Vs. D S BATRA INDL KANPUR
|
December 5, 2007 |
|
COMMISSIONER OF INCOME TAX KANPUR Vs. SWADESH COTTON MILLS CO LTD
|
April 20, 2007 |
|
COMMISSIONER OF INCOME TAX MEERUT Vs. LATE SHRI JANARDHAN DASS
|
October 4, 2007 |
|
COMMISSIONER OF INCOME TAX, KANPUR Vs. ROSHAN LAL TALWAR (MAJ. QRS.), JHANSI
|
May 1, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. COMILLA MOHAN
|
January 12, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. HAJI ABDUL HAMEED
|
April 12, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. ENTERPRISES INDIA
|
January 12, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAIYA LAL SHYAM BEHARI
|
March 15, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. MAHENDRA KUMAR BANSAL
|
July 20, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. BAREILLY DEVELOPMENT AUTHORITY
|
July 20, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SHARAD SHARMA L/H OF LATE SHRI KANTI SWAROOP SHARMA
|
July 6, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM ENTERPRISES
|
July 31, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SUSHEELA DEVI AGARWAL
|
October 24, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. U.P. STATE HANDLOOM CORPORATION
|
July 16, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SATYA NARAIN
|
April 26, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SIMBHAOLI INDUSTRIES P. LTD
|
May 15, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. D.P. KANODIA
|
May 17, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. RENU SAGAR POWER CO. LTD
|
September 20, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SIR SHADI LAL ENTERPRISES LTD
|
May 15, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. AGRA BEVERAGES CORPORATION P. LTD
|
May 7, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. J.M. AGARWAL TOBACCO CO.
|
August 27, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SALEK CHAND AGARWAL
|
August 13, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. PUSHPA MOHAN
|
January 3, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. LALIT KUMAR GOEL
|
July 31, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. MOTOR SALES LTD
|
August 13, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. MENTHA AND ALLIED PRODUCTS P. LTD
|
August 27, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SIR SHADI LAL ENTERPRISES LTD
|
May 16, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. MUNNAKKA DEVI W/O AYODHYA PRASAD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SOMAYA ORGANICS (INDIA) LTD.
|
May 8, 2007 |
|
COMMISSIONER OF INCOME-TAX, CENTRAL Vs. J K JUTE MILLS CO LTD
|
August 22, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. ASHOKA AUTO SALES PVT. LTD.
|
October 9, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. HANS CASTING PVT. LTD.
|
August 20, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. J.P. MACHINES SCOOTER DIVISION
|
August 21, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. D.R. ZINDAL
|
March 1, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. ARIHANT TRADING COMPANY
|
January 9, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. CONTROL SWITCH GEARS COMPANY LTD
|
May 11, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. AGRAWAL TRADING COMPANY
|
February 15, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. PACKAGING INNOVATORS
|
January 9, 2007 |
|
COMMISSIONER OF TRADE TAX Vs. VIJENDRA ENGINEERING
|
January 22, 2007 |
|
COMMISSIONER OF TRADE TAX, LUCKNOW Vs. JAIN ENTERPRISES
|
January 10, 2007 |
|
COMMISSIONER OF WEALTH TAX Vs. S.M. ARIF
|
February 20, 2007 |
|
COMMISSIONER OF WEALTH TAX Vs. SHAKUNTALA DEVI DALMIA
|
September 24, 2007 |
|
COMMISSIONER OF WEALTH-TAX Vs. KIRAN AGARWAL
|
March 15, 2007 |
|
COMMISSIONER SALES TAX Vs. RAM NARAIN PRATAP NARAIN
|
March 13, 2007 |
|
COMMISSIONER TRADE TAX Vs. FARUQI GLASS INDUSTRIES
|
April 3, 2007 |
|
COMMISSIONER TRADE TAX U P Vs. ADITYA TRADING COMPANY
|
March 20, 2007 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. LAXMI LEATHER CLOTH INDUSTRIES NOIDA
|
October 9, 2007 |
|
COMMISSIONER, SALES TAX Vs. HEERA LAL RAMESH CHANDRA
|
January 25, 2007 |
|
COMMISSIONER, SALES TAX Vs. TATA OIL MILLS CO LTD
|
September 11, 2007 |
|
COMMISSIONER, TRADE TAX Vs. TULLU MOTORS PRIVATE LIMITED
|
September 13, 2007 |
|
COMMISSIONER, TRADE TAX Vs. SUBHASH PROJECT AND MARKETING LTD
|
October 29, 2007 |
|
COMMISSIONER, TRADE TAX Vs. S S IRON ROD AND DRAWING FACTORY
|
May 11, 2007 |
|
COMMISSIONER, TRADE TAX Vs. HARJEET KAUR W/O HARVINDER SINGH
|
May 11, 2007 |
|
COMMISSIONER, TRADE TAX Vs. SEM INDIA COMPANY LIMITED
|
February 13, 2007 |
|
COMMISSIONER, TRADE TAX Vs. BAJRANG LIME WORKS
|
February 22, 2007 |
|
COMMISSIONER, TRADE TAX Vs. VIKRAM TEWARI SON OF MOTI LAL
|
February 22, 2007 |
|
COMMISSIONER, TRADE TAX Vs. S/S BHARTIYA CHARMODHYOG SANGH
|
February 22, 2007 |
|
COMMISSIONER, TRADE TAX Vs. J K SUGAR
|
February 23, 2007 |
|
COMMISSIONER, TRADE TAX Vs. MOHD AZAM KHAN
|
April 16, 2007 |
|
COMMISSIONER, TRADE TAX Vs. S/S SUBHAM CANE CRUSHER
|
March 30, 2007 |
|
COMMISSIONER, TRADE TAX Vs. J.J. ENTERPRISES
|
May 8, 2007 |
|
COMMISSIONER, TRADE TAX Vs. RAJDUT PAINT LIMITED
|
September 19, 2007 |
|
COMMISSIONER, TRADE TAX Vs. H.C.L. LIMITED
|
March 12, 2007 |
|
COMMISSIONER, TRADE TAX Vs. MANAVA GRAMODYOG MANDAL
|
October 1, 2007 |
|
COMMISSIONER, TRADE TAX Vs. SRI RAM
|
September 13, 2007 |
|
COMMISSIONER, TRADE TAX Vs. AZAD SCRAP TRADERS
|
April 12, 2007 |
|
COMMISSIONER, TRADE TAX Vs. NEW HOLLAND TRADERS INDIA PVT. LTD
|
September 26, 2007 |
|
COMMISSIONER, TRADE TAX Vs. ANIL KUMAR SINGH
|
January 5, 2007 |
|
COMMISSIONER, TRADE TAX Vs. GOEL INDIA
|
April 9, 2007 |
|
COMMISSIONER, TRADE TAX Vs. ARIHANT TRADERS
|
February 21, 2007 |
|
COMMISSIONER, TRADE TAX Vs. KANPUR TRACTORS PRIVATE LTD
|
August 31, 2007 |
|
COMMISSIONER, TRADE TAX Vs. MOHAN
|
April 2, 2007 |
|
COMMISSIONER, TRADE TAX Vs. U.P. STATE AGRO INDUSTRIES
|
March 15, 2007 |
|
COMMISSIONER, TRADE TAX Vs. YASH UDYOG
|
March 19, 2007 |
|
COMMISSIONER, TRADE TAX Vs. SINGRAULI SUPER THERMAL POWER PROJECT
|
July 27, 2007 |
|
COMMISSIONER, TRADE TAX Vs. GIRJA SHANKER RICE OIL AND FLOUR MILL
|
September 24, 2007 |
|
COMMISSIONER, TRADE TAX Vs. KALA PLASTIC
|
November 19, 2007 |
|
COMMISSIONER, TRADE TAX Vs. MONIKA CRYSTAL
|
April 5, 2007 |
|
COMMISSIONER, TRADE TAX Vs. D.C.M. LIMITED
|
February 22, 2007 |
|
COMMISSIONER, TRADE TAX Vs. KANPUR EDIBLES PVT. LIMITED
|
May 14, 2007 |
|
COMMISSIONER, TRADE TAX Vs. NOOR MOHAMMAD
|
October 9, 2007 |
|
COMMISSIONER, TRADE TAX Vs. PRINCE TOURISTS BUS SERVICE
|
October 1, 2007 |
|
COMMISSIONER, TRADE TAX Vs. DECENT METAL INDUSTRIES
|
July 4, 2007 |
|
COMMISSIONER, TRADE TAX Vs. HINDON RUBBER PVT. LTD.
|
May 14, 2007 |
|
COMMISSIONER, TRADE TAX Vs. P.K. AGRICULTURE INDUSTRIES
|
May 9, 2007 |
|
COMMISSIONER, TRADE TAX Vs. ATMA RAM ROSHAN LAL NANETA
|
March 28, 2007 |
|
COMMISSIONER, TRADE TAX Vs. BOOKMAN INDIA
|
January 3, 2007 |
|
COMMISSIONER, TRADE TAX Vs. BHOLA BHANDAR
|
September 7, 2007 |
|
COMMISSIONER, TRADE TAX Vs. AVADH EXPORT
|
September 6, 2007 |
|
COMMISSIONER, TRADE TAX Vs. REGIONAL MANAGER, U.P.S.R.T.C.
|
September 12, 2007 |
|
COMMISSIONER, TRADE TAX Vs. NAND TRANSPORT CO.
|
September 14, 2007 |
|
COMMISSIONER, TRADE TAX Vs. CHEMICALS AND INSECTICIDES
|
December 11, 2007 |
|
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
|
January 4, 2007 |
|
COMMITTEE OF MANAGEMENT ANJUMAN MADARSA NOORUL ISLAM DEHRA KALAN GHAZIPUR Vs. STATE OF U P
|
April 5, 2007 |
|
COMMITTEE OF MANAGEMENT ANTAHPURI VIDYALAYA SHIKSHA SAMITI ANTAHPURI SABALPUR Vs. COMMISSIONER KANPUR REGION KANPUR
|
December 20, 2007 |
|
COMMITTEE OF MANAGEMENT BABA SHOBHA MANI LAGHU MADHYAMIK VIDYALAYA CHERO BHARTI DEORIA Vs. DIRECTOR OF EDUCATION BASIC/CHAIRMAN U P BASIC SHIKSHA PARISHAD LUCKNOW
|
March 1, 2007 |
|
COMMITTEE OF MANAGEMENT BADRI PRASAD HIGHER SECONDARY SCHOOL DULHIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
August 21, 2007 |
|
COMMITTEE OF MANAGEMENT BEGUM KHAIR GIRLS INTER COLLEGE BASTI Vs. STATE OF U P
|
September 5, 2007 |
|
COMMITTEE OF MANAGEMENT BENI MADHAV SINGH MAHAVIDYALAYA MADHAV NAGAR BIGAHIYA ALLAHABAD Vs. STATE OF U P
|
February 12, 2007 |
|
COMMITTEE OF MANAGEMENT D N P G COLLEGE MEERUT Vs. STATE OF U P
|
April 16, 2007 |
|
COMMITTEE OF MANAGEMENT HARI SHYAM KHADI GRAM UDYOG SEWA SABHA MALAK HARHAR ALLAHABAD Vs. STATE OF U P
|
May 24, 2007 |
|
COMMITTEE OF MANAGEMENT INDRAVAS KUMARI MEMORIAL DEGREE COLLEGE ALLAHABAD Vs. STATE OF U P
|
March 23, 2007 |
|
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE PINDI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 5, 2007 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE ETAWAH Vs. STATE OF U P
|
August 20, 2007 |
|
COMMITTEE OF MANAGEMENT K G K POST GRADUATE COLLEGE/MORADABAD Vs. STATE OF U P
|
March 26, 2007 |
|
COMMITTEE OF MANAGEMENT KSHETRIYA SHRI GANDHI ASHRAM SHIKOHABAD DISTRICT FIROZABAD Vs. STATE OF U P
|
August 21, 2007 |
|
COMMITTEE OF MANAGEMENT L P INTER COLLEGE KANPUR Vs. STATE OF U P
|
June 15, 2007 |
|
COMMITTEE OF MANAGEMENT LATE PT LAXMI CHAND PALIWAL INTER
COLLEGE HAMIRPUR Vs. STATE OF U P
|
December 3, 2007 |
|
COMMITTEE OF MANAGEMENT LATE PT LAXMI CHAND PALIWAL INTER COLLEGE INGOHATA HAMIRPUR Vs. STATE OF U P
|
March 12, 2007 |
|
COMMITTEE OF MANAGEMENT MAHARAJ SHRI DANDI SWAMY KESHAVASHRAM UCHCHATTAR MADHYAMIK VIDYALAYA GUNAI GAHARPUR MEJA ALLAHABAD AND
ORS Vs. ADDITIONAL DIRECTOR OF EDUCATION MADHYAMIK U P
|
April 26, 2007 |
|
COMMITTEE OF MANAGEMENT MAHILA UDYOG LAGHU MADHYAMIK VIDYALAYA DEORIA Vs. DIRECTOR OF EDUCATION BASIC LUCKNOW
|
July 2, 2007 |
|
COMMITTEE OF MANAGEMENT MATA TAPESHWARI SARASWATI VIDYA MANDIR UCHCHTTAR MADHYAMIK VIDYALAYA GHAZIPUR Vs. STATE OF U P
|
January 4, 2007 |
|
COMMITTEE OF MANAGEMENT METHODIST GIRLS INTERMEDIATE COLLEGE Vs. STATE OF U P
|
July 20, 2007 |
|
COMMITTEE OF MANAGEMENT NATIONAL INTER COLLEGE LALKURTI MEERUT Vs. STATE OF U P
|
December 11, 2007 |
|
COMMITTEE OF MANAGEMENT NAV JAGRAN JUNIOR HIGH SCHOOL, ETAH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 19, 2007 |
|
COMMITTEE OF MANAGEMENT P L J L RASTOGI INTER COLLEGE MORADABAD AND
ANR Vs. SPECIAL JUDGE MORADABAD
|
January 10, 2007 |
|
COMMITTEE OF MANAGEMENT PRAHLAD RAI BANARSI LAL GIRLS INTERMEDIATE COLLEGE KHALILABAD BASTI Vs. URMILA DEVI SINGH
|
July 5, 2007 |
|
COMMITTEE OF MANAGEMENT PT JAWAHAR LAL NEHRU VIDYALAYA SAMITI AT JAMU KANPUR NAGAR Vs. STATE OF U P
|
December 13, 2007 |
|
COMMITTEE OF MANAGEMENT REHBAR-E-AAM MUSLIM
INTER COLLEGE MORADABAD Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
|
December 14, 2007 |
|
COMMITTEE OF MANAGEMENT S B INTER COLLEGE AZAMGARH Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
|
November 30, 2007 |
|
COMMITTEE OF MANAGEMENT S RADHA KRISHNAN PUBLIC SCHOOL MAINPURI Vs. UNION OF INDIA
|
September 14, 2007 |
|
COMMITTEE OF MANAGEMENT SRI DEHATI INTER COLLEGE NAVILGANJ AURAIYA Vs. STATE OF U P
|
October 5, 2007 |
|
COMMITTEE OF MANAGEMENT SRI KACHCHA BABA INTER COLLEGE Vs. REGIONAL COMMITTEE PANCHAM MANDAL
|
May 23, 2007 |
|
COMMITTEE OF MANAGEMENT SRI KACHCHA BABA INTER COLLEGE JALHOPUR VARANASI Vs. REGIONAL COMMITTEE PANCHAM MANDAL VARANASI
|
May 25, 2007 |
|
COMMITTEE OF MANAGEMENT SRI NEHRU INTER COLLEGE AURAIYA Vs. STATE OF U P
|
April 12, 2007 |
|
COMMITTEE OF MANAGEMENT SUGHRA BEGUM GIRLS INTER COLLEGE FIROZABAD Vs. STATE OF U P
|
October 5, 2007 |
|
COMMITTEE OF MANAGEMENT SURJO BAI BALIKA INTER COLLEGE HATHRAS Vs. DIRECTOR OF EDUCATION U P PARK ROAD LUCKNOW
|
February 15, 2007 |
|
COMMITTEE OF MANAGEMENT, BABU MOHAN DAS LAGHU MADHYAMIK VIDYALAYA, MAHRAJGANJ Vs. STATE OF U.P. AND OTHERS
|
August 23, 2007 |
|
COMMITTEE OF MANAGEMENT, BADRI PRASAD HIGHER SECONDARY SCHOOL, VARANASI AND OTHERS: Vs. DISTRICT INSPECTOR OF SCHOOLS:
|
August 21, 2007 |
|
Committee of Management, Chiraunji Lal Dharampal Kanya Uchchattar Madhyamik Vidyalaya, Budaun and another Vs. State of U.P. and others
|
June 7, 2007 |
|
COMMITTEE OF MANAGEMENT, HARI SHYAM KHADI GRAM UDYOG SEWA SABHA, ALLAHABAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 24, 2007 |
|
COMMITTEE OF MANAGEMENT, RATNAMUNI JAIN GIRLS INTER COLLEGE, RATNAMUNI MARG, LOHAMANDI, AGRA Vs. STATE OF U.P. AND OTHERS
|
September 5, 2007 |
|
COMMITTEE OF MANAGEMENT, SARASWATI BAL MANDIR UCHCHATTAR MADHYAMIK VIDYALAYA, JAUNPUR AND ANOTHER Vs. STATE OF U. P. AND OTHERS
|
September 11, 2007 |
|
COMMITTEE OF MANAGEMENT, SRI DEHATI INTER COLLEGE, AURAIYA Vs. STATE OF U.P. AND OTHERS
|
August 17, 2007 |
|
Comptroller of Defence Accounts (Pension) and another Vs. Ex. No. 1536132 Sep. Moh. Ibrahim Khan
|
March 29, 2007 |
|
CONS 40695 BARAM DUTT Vs. STATE OF UTTARAKHAND
|
December 12, 2007 |
|
Const. Mamta Yadav and others Vs. State of U.P. and others
|
May 23, 2007 |
|
CONSTABLE NO 166 DIVYA SHARMA Vs. STATE OF U P
|
December 2, 2007 |
|
CONSTABLE NO. 817 NAND LAL SINGH Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
|
March 30, 2007 |
|
CONTINENTAL CEMENT COMPANY Vs. COMMISSIONER, TRADE TAX
|
September 17, 2007 |
|
CONTINENTAL CEMENT FACTORY Vs. COMMISSIONER, TRADE TAX
|
February 9, 2007 |
|
CONTROLLER OF EXAMINATION UNIVERSITY OF ALLAHABAD Vs. RAJNEESH SHUKLA
|
January 4, 2007 |
|
Council for Scientific and Industrial Research Anusandhan Bhawan Vs. Goodman Drug House P Ltd
|
April 2, 2007 |
|
D C M LIMITED Vs. COLLECTOR GHAZIABAD
|
April 18, 2007 |
|
D D DIMRI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
March 15, 2007 |
|
D P DANI Vs. STATE OF U P
|
July 25, 2007 |
|
D R PATEL Vs. UNION OF INDIA
|
April 11, 2007 |
|
D.C.M SHRIRAM INDUSTRIES LTD. UNIT DAURALA SUGAR WORKS, DAURALA, DISTRICT MEERUT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
March 23, 2007 |
|
DAHARI Vs. STATE OF U P
|
April 27, 2007 |
|
DAL CHAND Vs. PREM CHAND
|
March 1, 2007 |
|
DALIP SINGH Vs. STATE OF UTTARANCHAL
|
January 24, 2007 |
|
DALJEET SINGH Vs. STATE OF U P
|
July 6, 2007 |
|
DALJEET SINGH Vs. STATE OF U P
|
September 19, 2007 |
|
DALJEET SINGH Vs. DISTRICT JUDGE, JHANSI AND ANOTHER
|
August 30, 2007 |
|
DAMODAR Vs. STATE OF U.P.
|
May 24, 2007 |
|
DAN SINGH Vs. KHALEEL HIGHER SECONDARY SCHOOL KUTUBKHANA CHAUPLA ROAD BAREILLY
|
April 9, 2007 |
|
DANISH Vs. STATE OF U P
|
July 16, 2007 |
|
DARA SINGH Vs. STATE OF U P
|
April 26, 2007 |
|
DAROGA PRASAD SINGH YADAV Vs. DISTRICT MAGISTRATE BALLIA
|
January 15, 2007 |
|
DAU DAYAL MAHILA P G COLLEGE Vs. STATE OF U P
|
May 8, 2007 |
|
DAUJI Vs. STATE OF U P
|
October 4, 2007 |
|
DAVESHWAR PRASAD TIWARI Vs. KALYAN SINGH
|
April 19, 2007 |
|
DAYA RAM Vs. RAM SINGH
|
January 11, 2007 |
|
DAYA RAM SINGH Vs. STATE OF U P
|
May 25, 2007 |
|
DAYA SHANKAR Vs. STATE OF U P
|
July 13, 2007 |
|
DAYA SHANKAR Vs. STATE OF U P
|
November 19, 2007 |
|
DAYA SHANKAR UPADHYAYA Vs. NARESH CHANDRA
|
March 12, 2007 |
|
DAYA SHANKER RAI Vs. STATE O
|
November 29, 2007 |
|
DAYA SHANKER TIWARI Vs. STATE OF U P
|
March 20, 2007 |
|
DAYA SINGH Vs. GENERAL MANAGER PERSONNEL PUNJAB AND SIND BANK
|
January 25, 2007 |
|
DAYASHANKAR MANI TRIPATHI Vs. STATE OF U P
|
February 8, 2007 |
|
DAYASHANKER Vs. BOARD OF REVENUE U P ALLAHABAD
|
October 23, 2007 |
|
DCM SHRIRAM INDUSTRIES LTD Vs. CENTRAL POLLUTION CONTROL BOARD
|
March 28, 2007 |
|
DEEN BANDHU VERMA Vs. STATE OF U P
|
January 15, 2007 |
|
DEEP CHAND Vs. VIITH ADDL. DISTRICT JUDGE
|
February 1, 2007 |
|
DEEP CHAND AND ANR. Vs. HARI SHYAM AND ORS.
|
May 21, 2007 |
|
Deep Raj Vs. State
|
April 17, 2007 |
|
DEEPA SRIVASTAVA AND OTHERS (SMT.) Vs. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
September 18, 2007 |
|
DEEPAK KUMAR SINGH Vs. SUPERINTENDENT OF CENTRAL JAIL, NAINI, ALLAHABAD AND OTHERS
|
February 2, 2007 |
|
DEEPAK SALOTRI Vs. ANWAR SHAH
|
July 31, 2007 |
|
DEEPAK YADAV Vs. STATE OF U P
|
February 1, 2007 |
|
DEERAJ KUMAR ALIAS NITTU Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 6, 2007 |
|
DELHI PUBLIC SCHOOL Vs. ENFORCEMENT OFFICER U P EMPLOYEES PROVIDENT FUND
|
May 9, 2007 |
|
DENA BANK, KURLA, MUMBAI Vs. OFFICIAL LIQUIDATOR AND OTHERS
|
November 20, 2007 |
|
DENSEN JOSEPH Vs. STATE OF U P
|
May 21, 2007 |
|
DEO NARAIN VERMA Vs. XVTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 4, 2007 |
|
DEOKI NANDAN SHARMA Vs. COMMITTEE OF MANAGEMENT U P CO-OPERATIVE SPINNING MILLS FEDERATION LTD
|
March 13, 2007 |
|
DESH BHUSHAN JAIN Vs. STATE OF U P
|
July 6, 2007 |
|
DESH RAJ Vs. STATE
|
May 23, 2007 |
|
DESHBANDHU Vs. STATE OF U P
|
May 15, 2007 |
|
DEVAKI NANDAN Vs. STATE OF U P
|
October 5, 2007 |
|
DEVELOPMENT CONSULTANTS PRIVATE LIMITED KOLKATA Vs. STATE OF U P
|
April 23, 2007 |
|
DEVENDRA ALIAS DEO Vs. STATE OF U P
|
January 24, 2007 |
|
DEVENDRA AND ORS. Vs. STATE OF U.P.
|
March 16, 2007 |
|
DEVENDRA KATARA AND ANOTHER Vs. STATE OF U.P. THROUGH ITS SECRETARY, MINISTRY OF URBAN DEVELOPMENT AND OTHERS
|
March 13, 2007 |
|
DEVENDRA KUMAR PANDEY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 27, 2007 |
|
DEVENDRA KUMAR SINHA Vs. STATE OF U P
|
May 23, 2007 |
|
DEVENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
|
March 15, 2007 |
|
DEVENDRA PRASAD Vs. MANDI NIDESHAK RAJYA KRISHI UTPADAN MANDI PARISHAD
|
May 7, 2007 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
October 9, 2007 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
January 24, 2007 |
|
DEVENDRA SINGH ALIAS DEVAN Vs. STATE
|
March 6, 2007 |
|
DEVI PRASAD Vs. RAMESHWAR PURI
|
February 5, 2007 |
|
DEVI PRASAD Vs. JANAK DULARI
|
August 27, 2007 |
|
DEWAN SINGH Vs. STATE
|
June 8, 2007 |
|
DHAN PAL Vs. VIJAY PAL
|
May 17, 2007 |
|
DHANANJAY KUMAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 31, 2007 |
|
Dhananjay Kumar Singh and others Vs. State of U.P. and others
|
July 13, 2007 |
|
DHANI SARAN KHARE Vs. STATE OF U P
|
November 14, 2007 |
|
DHAR MISRA Vs. STATE OF U P
|
February 14, 2007 |
|
DHARAM DEO Vs. DISTRICT INSPECTOR OF SCHOOLS MAU
|
January 5, 2007 |
|
DHARAM PAL SINGH Vs. HIRA LAL
|
December 6, 2007 |
|
DHARAMVEER Vs. STATE OF U P
|
October 4, 2007 |
|
DHARAMVEER Vs. KRISHI UTPADAN MANDI SAMITI NAVEEN MANDAL STHAL
|
April 26, 2007 |
|
DHARMENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR
|
May 1, 2007 |
|
DHARMENDRA KUMAR AGRAWAL ALIAS BABLU Vs. STATE OF U P
|
May 1, 2007 |
|
DHARMENDRA KUMAR SHARMA Vs. STATE OF U P
|
January 18, 2007 |
|
DHARMENDRA PAL PERMI Vs. VLTH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
October 1, 2007 |
|
DHARMESH KUMAR Vs. STATE OF U P
|
April 24, 2007 |
|
DHARMJEET Vs. UNION OF INDIA
|
April 27, 2007 |
|
DHEERAJ JAIN Vs. STATE OF U.P.
|
November 1, 2007 |
|
DHIRAJ TIWARI Vs. STATE OF U P
|
January 4, 2007 |
|
DHIRENDRA KUMAR ALIAS DHIROO Vs. STATE
|
November 17, 2007 |
|
DHIRENDRA MOHAN Vs. STATE OF U P
|
March 16, 2007 |
|
DHIRENDRA SINGH Vs. COLLECTOR KANPUR DEHAT
|
November 29, 2007 |
|
DHIRENDRA SINGH RAWAT Vs. DISTRICT MAGISTRATE UDHAM SINGH NAGAR
|
August 2, 2007 |
|
DHRUV NIDHI DALMIA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
April 27, 2007 |
|
Dhruwa Prasad Vs. State of U.P. and others
|
January 15, 2007 |
|
DIGVIJAI SINGH Vs. STATE OF U P
|
January 9, 2007 |
|
DILAWAR SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION 12TH REGION MORADABAD
|
May 11, 2007 |
|
DILEEP KUMAR SRIVASTAVA Vs. STATE OF U P
|
June 15, 2007 |
|
DILIP KAUR Vs. ADDL DISTRICT JUDGE LALITPUR
|
February 26, 2007 |
|
DILIPSINGH Vs. STATE OF U P
|
December 13, 2007 |
|
DILSHAD Vs. STATE OF U P
|
May 31, 2007 |
|
DINA NATH GUPTA Vs. COMMISSIONER OF TRADE TAX
|
August 23, 2007 |
|
DINESH CHAND SHARMA Vs. STATE OF U P
|
September 18, 2007 |
|
DINESH CHANDRA AGNIHOTRI Vs. DISTRICT INSPECTOR OF SCHOOLS FARRUKHABAD
|
July 11, 2007 |
|
DINESH CHANDRA PALIWAL Vs. SWAMI SHUKDEVANAND TRUST
|
February 22, 2007 |
|
DINESH KUMAR Vs. STATE OF U P
|
January 17, 2007 |
|
DINESH KUMAR JAIN Vs. STATE OF U P
|
May 14, 2007 |
|
DINESH KUMAR NIGAM Vs. STATE OF U P
|
December 19, 2007 |
|
DINESH KUMAR SINGH Vs. STATE OF U P
|
September 26, 2007 |
|
DINESH KUMAR SISODIYA Vs. STATE OF U P
|
February 28, 2007 |
|
DINESH KUMAR YADAV Vs. UNION OF INDIA
|
March 28, 2007 |
|
DINESH MISHRA Vs. UNION OF INDIA
|
December 13, 2007 |
|
DINESH SHARMA Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 LUCKNOW
|
May 24, 2007 |
|
DINESH SINGH Vs. STATE OF U P
|
February 21, 2007 |
|
DINESH SINGH Vs. STATE OF U P
|
February 19, 2007 |
|
DINESH SINGH Vs. ADDL. DISTRICT JUDGE AND ANR.
|
February 19, 2007 |
|
DINESH TIWARI Vs. STATE OF U P
|
December 11, 2007 |
|
DISTRICT MANAGER FOOD CORPORATION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
May 24, 2007 |
|
DIVYA SHARMA Vs. STATE OF U P
|
December 22, 2007 |
|
DIWAKAR AGNIHOTRI Vs. STATE OF U P
|
April 24, 2007 |
|
DIWAKAR YADAV Vs. STATE OF U P
|
May 11, 2007 |
|
DIWAN SINGH Vs. STATE OF UTTARAKHAND
|
February 28, 2007 |
|
DOODHNATH (DEAD) Vs. ASSTT. DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
May 22, 2007 |
|
DOON INTERNATIONAL EDUCATION SOC Vs. STATE OF UP
|
April 2, 2007 |
|
DOONGAR MAL SINGODIA Vs. ANOOP KUMAR
|
December 1, 2007 |
|
DOONGAR MAL SINGODIA Vs. ANOOP KUMAR AGARWAL
|
December 11, 2007 |
|
DORI LAL (DEAD) Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
July 2, 2007 |
|
DR. (KM) MADHU TANDON, ADVOCATE Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND OTHERS
|
April 18, 2007 |
|
DR. GIRJA SHANKAR Vs. CHANCELLOR OF CH. CHARAN SINGH UNIVERSITY, MEERUT AND GOVERNOR OF U.P. LUCKNOW AND OTHERS
|
November 20, 2007 |
|
DR. GYAN KUMAR VARSHNEY AND ANOTHER Vs. DISTRICT JUDGE, ALIGARH AND ANOTHER
|
September 11, 2007 |
|
DR. RAM KISHORE SHUKLA SON OF SRI S.N. SHUKLA, LECTURER KALA IN SHIV CHARAN DAS KANHIYA LAL INTER COLLEGE Vs. STATE OF U.P. THROUGH SECRETARY (MADHYAMIK EDUCATION),
|
July 12, 2007 |
|
DR. SABHARWALS MANUFACTURING LABS. LTD. THROUGH ITS MANAGING DIRECTOR, DR. A.R. SABHARWAL Vs. UNION OF INDIA (UOI),
|
January 10, 2007 |
|
DR. SMT. MADHU TANDON WIFE OF ASHISH TANDON Vs. STATE OF U.P. THROUGH SECRETARY, UCHCHA SHIKSHA ANUBHAG-II, GOVERNMENT OF U.P. AND ORS.
|
October 4, 2007 |
|
DUBARI Vs. STATE OF U.P.
|
May 11, 2007 |
|
DUKHI SINGH Vs. STATE OF U P
|
January 8, 2007 |
|
DULARIA Vs. NAGAR NIGAM
|
March 23, 2007 |
|
DUNGAL MAL SISODIYA Vs. DISTRICT JUDGE AND ORS.
|
April 4, 2007 |
|
DURGA PRASAD Vs. DISTRICT JUDGE LUCKNOW
|
November 27, 2007 |
|
DURGA PRASAD Vs. STATE OF U P
|
August 23, 2007 |
|
DURGA PRASAD TIWARI Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE SC/ST ACT ALLAHABAD
|
August 21, 2007 |
|
DURGA RANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
October 5, 2007 |
|
DURGA UPADHYAYA Vs. STATE OF U P
|
April 25, 2007 |
|
DURGARAI VIJAY KUMAR Vs. THE COMMISSIONER OF TRADE TAX
|
February 8, 2007 |
|
DURGAWAI PARMANAND Vs. PARMANAND DURGAWAI
|
April 16, 2007 |
|
DURVIJAI SINGH Vs. STATE OF U.P.
|
May 7, 2007 |
|
DUSHYANT THAKOR Vs. STATE OF U P
|
August 10, 2007 |
|
DWARKA TRADING CORPORATION ALLAHABAD -DEFENDANT Vs. CHEEMA PAPER MILLS P LTD
|
May 3, 2007 |
|
DWIJENDRA NATH ROY Vs. UNION OF INDIA
|
October 8, 2007 |
|
ELAM SINGH Vs. STATE OF U P
|
September 7, 2007 |
|
ELGIN MILLS COMPANY Vs. PRESIDING OFFICER LABOUR COURT 4
|
April 5, 2007 |
|
EMAMI LIMITED Vs. STATE OF U P
|
December 5, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. AKHTAR
|
September 3, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KAMAL AHEMAD
|
August 31, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIJAI SHANKAR
|
October 5, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARDEV SINGH
|
October 5, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION KANPUR Vs. R P
|
August 21, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION SARVODAYA NAGAR KANPUR Vs. MOHD YUNUS
|
January 16, 2007 |
|
ENGINEERING PROJECTS (INDIA) LIMITED Vs. COMMISSIONER OF SALES TAX
|
January 10, 2007 |
|
ESS AAR UNIVERSAL PVT. LTD. (M/S.) Vs. SWARUP INDUSTRIES (M/S.)
|
December 4, 2007 |
|
ESTATES OF DAISY MYRTLE KHAN Vs. state
|
September 28, 2007 |
|
EVERSHINE PLATERS Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2007 |
|
EXECUTIVE DIRECTOR CHHATA SUGAR COMPANY LTD Vs. STATE OF U P
|
January 3, 2007 |
|
EXECUTIVE ENGINEER BOILER MAINTENANCE C DIVISION POWER STATION Vs. PRESIDING OFFICER LABOUR COURT U P
|
April 27, 2007 |
|
EXECUTIVE ENGINEER CONSTRUCTION DIVISION Vs. PRESIDING OFFICER LABOUR COURT
|
May 7, 2007 |
|
EXECUTIVE ENGINEER ELECTRICITY JANPAT DIVISION I PARICHACHHA THERMAL POWER PROJECT Vs. GHAN SHYAM
|
November 2, 2007 |
|
EXECUTIVE ENGINEER U P STATE ELECTRICITY BOARD NOW UP POWER CORPORATION LTD Vs. RAM KUMAR SHUKLA
|
November 22, 2007 |
|
EXECUTIVE ENGINEER VITH CONSTRUCTION DIVISION Vs. PRESIDING OFFICER LABOUR COURT
|
September 14, 2007 |
|
FADRUDDIN ALIAS FARIDDUDDIN ALIAS FARDEEN Vs. STATE
|
July 23, 2007 |
|
FAIYAZ AHMAD Vs. STATE OF U P
|
February 22, 2007 |
|
FAIZAN AZAM KHAN Vs. STATE OF U.P.
|
June 5, 2007 |
|
FAKHARUDDIN Vs. STATE OF U.P. AND OTHERS
|
August 2, 2007 |
|
FAREED KHAN ALIAS FAREED AHMAD Vs. A D J COURT NO 1 UNNAO AND A
|
July 13, 2007 |
|
FARIYAD @ PAPPAL Vs. STATE OF U.P.
|
July 11, 2007 |
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FARIYAD HUSSAIN Vs. SUBHASH CHANDRA
|
October 5, 2007 |
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FAZLUR RAHMAN Vs. SESSIONS JUDGE BASTI
|
February 20, 2007 |
|
FIROZ KHAN Vs. STATE OF U P
|
March 1, 2007 |
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FLEX ENGINEERING LTD Vs. CUSTOM EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL NEW DELHI
|
January 10, 2007 |
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FOOD CORPORATION OF INDIA Vs. R A GUPTAV
|
May 1, 2007 |
|
Food Corporation of India, Through its District Manager Faizabad, Civil Lines Faizabad Vs. Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court, Kanpur and others
|
March 30, 2007 |
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FRAGRANT LEASING AND FINANCE COMPANY LTD Vs. JAGDISH KATURIYA
|
June 4, 2007 |
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FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
|
December 5, 2007 |
|
FURKAN Vs. STATE OF U P
|
October 12, 2007 |
|
G B Pant University of Agriculture and Technology Vs. Kamlesh Kumar
|
November 2, 2007 |
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G D SINGH Vs. LOKNATH VERMA AND
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October 29, 2007 |
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G D SINGH Vs. LOK NATH VERMA
|
March 8, 2007 |
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G S BUILDERS AND ASSOCIATES Vs. COMMISSIONER, TRADE TAX
|
January 10, 2007 |
|
GAFFAR Vs. STATE OF U P
|
March 21, 2007 |
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GAIL INDIA LTD Vs. ADVANCE LAMPS COMPONENT AND TABLEWARES PVT LTD
|
May 7, 2007 |
|
GAJENDRA Vs. STATE O
|
September 27, 2007 |
|
GAJENDRA NATH Vs. STATE OF U P
|
May 21, 2007 |
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GAJENDRA PRATAP SINGH Vs. STATE OF U P
|
October 31, 2007 |
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GAJENDRA SINGH AND CHATRAPAL Vs. STATE OF U P
|
February 1, 2007 |
|
GAMBHIR SINGH Vs. STATE OF U P
|
January 15, 2007 |
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GANDHI ASHRAM BRANCH BAZAAR GANJ Vs. UMESH CHANDRA AGRAWAL
|
March 20, 2007 |
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GANESH BRICK SUPPLY CO Vs. COMMISSIONER OF SALES TAX
|
August 3, 2007 |
|
GANESH PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 18, 2007 |
|
GANESH SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
May 25, 2007 |
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GANGA CHARAN RAJPUT Vs. STATE OF U P
|
February 8, 2007 |
|
GANGA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 19, 2007 |
|
GANGA PRASAD Vs. STATE OF U.P.
|
June 7, 2007 |
|
GANGESHWAR LTD Vs. INDIA COAL TRADERS
|
July 6, 2007 |
|
GAON SABHA (GRAM PANCHAYAT) VILLAGE MANAI, TEHSIL CHUNAR, MIRZAPUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
|
January 9, 2007 |
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GAON SABHA, HATAWAR DAYAL SINGH THROUGH ITS PRADHAN Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
August 3, 2007 |
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GARRISON ENGINEER Vs. COMMISSIONER OF TRADE TAX
|
September 25, 2007 |
|
GAURAV BHARAT Vs. STATE OF U P
|
April 30, 2007 |
|
GAURAV SHUKLA Vs. STATE OF U.P.AND OTHERS
|
January 8, 2007 |
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GAURAV TRADERS Vs. COMMISSIONER OF TRADE TAX
|
April 19, 2007 |
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GAURI SHANKAR GAUR Vs. DEPUTY DIRECTOR OF EDUCATION AGRA REGION AGRA
|
July 2, 2007 |
|
GAURI SHANKAR UPADHYAY Vs. STATE OF UTTAR PRADESH
|
April 30, 2007 |
|
GAYA PRASAD Vs. DISTRICT JUDGE HAMIRPUR
|
December 14, 2007 |
|
GAYA PRASAD @ GAYA Vs. STATE OF U.P.
|
April 23, 2007 |
|
GAYA PRASAD YADAV Vs. STATE OF U P
|
April 18, 2007 |
|
GAYA RAJ KUSHWAHA Vs. STATE OF U P
|
September 21, 2007 |
|
GAYATRI MISRA Vs. STATE OF U P
|
May 25, 2007 |
|
GAYUR HASAN Vs. STATE OF U P
|
February 27, 2007 |
|
GAYYUR Vs. STATE OF U P
|
January 31, 2007 |
|
GEETA Vs. STATE OF U P
|
February 22, 2007 |
|
GEETA SINGH Vs. STATE OF U P
|
December 4, 2007 |
|
GEETA VARMA Vs. STATE OF U.P.
|
April 3, 2007 |
|
GENERAL MANAGER N E RAILWAY Vs. NIWAS DUBEY
|
May 11, 2007 |
|
GENERAL MANAGER NATIONAL THERMAL POWER CORPORATION LTD Vs. GURUCHARAN SINGH
|
April 20, 2007 |
|
General Manager, Panki Thermal Power Station and another, Viduit Mazdoor Sangathan Vs. Labour Commissioner, U.P., Kanpur and another, U.P. State Electricity Board and others
|
April 9, 2007 |
|
GHAN SHYAM RAI Vs. STATE OF U P
|
April 25, 2007 |
|
GHANSHYAM DAS Vs. STATE PUBLIC SERVICE TRIBUNAL LUCKNOW
|
May 18, 2007 |
|
GHANSHYAM DAS Vs. ASHA DEVI
|
June 22, 2007 |
|
GHANSHYAM DAS GUPTA Vs. STATE O
|
November 1, 2007 |
|
GHANSHYAM SINGH Vs. STATE OF U P
|
August 31, 2007 |
|
GHANSYAM DAS GUPTA Vs. STATE OF U P
|
November 1, 2007 |
|
GHANTOO Vs. STATE O
|
August 24, 2007 |
|
GHASIT Vs. SHANKER AND OTHERS
|
January 29, 2007 |
|
GHISAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
July 13, 2007 |
|
GHULAM MOHAMMAD Vs. RAMZAN
|
July 3, 2007 |
|
GIRIJA DEVI Vs. STATE OF U.P. AND ORS.
|
August 27, 2007 |
|
GIRISH Vs. STATE OF U P
|
March 26, 2007 |
|
GIRISH CHANDRA Vs. STATE
|
July 5, 2007 |
|
GIRISH CHANDRA SINGH Vs. STATE OF U P
|
December 3, 2007 |
|
GIRISH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
April 18, 2007 |
|
GIRISH CHANDRA UPADHYAY Vs. STATE OF U P
|
January 11, 2007 |
|
GIRISH KUMAR Vs. STATE OF U P
|
April 16, 2007 |
|
GIRISH SINGH Vs. STATE OF UTTAR
|
March 21, 2007 |
|
GIRJA DEVI Vs. STATE OF U P
|
February 8, 2007 |
|
GOKUL PRASAD Vs. STATE OF U.P.
|
May 18, 2007 |
|
GOMTI Vs. RAMANAND
|
March 23, 2007 |
|
GOOD LUCK STEEL TUBES LIMITED AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 25, 2007 |
|
GOPA CHAKRAVARTHY Vs. STATE OF U P
|
October 12, 2007 |
|
GOPAL MOHAN AND ANR. Vs. SURESH CHANDRA CHAURASIA, DISTRICT JUDGE AND ORS.
|
September 24, 2007 |
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GOPAL PATI TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
May 16, 2007 |
|
GOPAL SHARMA Vs. XIVTH ADDITIONAL DISTRICT JUDGE MEERUT
|
July 2, 2007 |
|
GOPI Vs. STATE OF U P
|
May 15, 2007 |
|
GOPI CHAND BISHNOI Vs. STATE OF U P
|
July 6, 2007 |
|
GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
July 6, 2007 |
|
GORAKHNATH PRADHAN Vs. UNION OF INDIA
|
April 20, 2007 |
|
GORAKHPUR KSHETRIYA GRAMIN BANK Vs. COMMISSIONER OF INCOME-TAX
|
April 19, 2007 |
|
GORI Vs. STATE OF U P
|
January 24, 2007 |
|
GOVIND BALLABH TIWARI Vs. VINOD KRISHNA TIWARI
|
May 10, 2007 |
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GOVIND NARAIN Vs. VLLTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
October 3, 2007 |
|
GOVIND PRASAD JAISWAL Vs. STATE OF U P
|
October 10, 2007 |
|
GOVIND PRINTING WORKS Vs. U P STATE HANDLOOM CORPORATIONLTD
|
May 10, 2007 |
|
GOVIND SINGH BISHT Vs. STATE OF U P
|
November 6, 2007 |
|
GREATER N O I D A INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE OF U P
|
January 9, 2007 |
|
GRINDLAYS BANK KANPUR Vs. UNION OF INDIA
|
April 17, 2007 |
|
GULAB CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 23, 2007 |
|
GULAB CHAND KESARI Vs. STATE OF U P
|
August 7, 2007 |
|
GULAB CHAND KESARI Vs. STATE OF U P
|
July 8, 2007 |
|
GULAB DEVI Vs. STATE OF U P
|
January 9, 2007 |
|
GULAB DHAR DUBE AND OTHERS Vs. RAJENDRA PRASAD AND ANOTHER
|
July 9, 2007 |
|
GULAB PRASAD Vs. BINDABAN BIHARI
|
April 16, 2007 |
|
GULAB SHANKAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOL AND OTHERS
|
July 27, 2007 |
|
GULAB SINGH Vs. STATE OF U P
|
March 22, 2007 |
|
GULAB SONKAR Vs. NAGAR NIGAM, ALLAHABAD
|
September 5, 2007 |
|
GULABDHAR UPADHYA Vs. STATE OF U P
|
April 24, 2007 |
|
GULAM HUSSAIN Vs. STATE OF U P
|
March 28, 2007 |
|
GULFAN Vs. RAVI GANDHI AND
|
February 13, 2007 |
|
GULISTA Vs. STATE OF U P
|
September 10, 2007 |
|
GULSHAN KAPOOR Vs. HEERA LAL YADAV AND ORS.
|
May 1, 2007 |
|
GUPTA G B Vs. GENERAL MANAGER OPERATION STATE BANK OF INDIA NEW DELHI
|
July 6, 2007 |
|
GUPTESHWAR PANDEY Vs. STATE OF U.P.
|
May 24, 2007 |
|
GURPRASAD RAMPRASAD AGENCIES Vs. COMMISSIONER, TRADE TAX
|
October 3, 2007 |
|
GURUMUKH BHOJWANI Vs. STATE OF U P
|
May 25, 2007 |
|
GYAN PRAKASH Vs. DISTRICT JUDGE DEORIA
|
May 4, 2007 |
|
GYAN SINGH Vs. STATE OF U P
|
April 18, 2007 |
|
GYANDHARI PAL Vs. STATE OF U P
|
October 11, 2007 |
|
GYANENDRA ALIAS BHULLAN Vs. STATE OF U P
|
April 18, 2007 |
|
GYANENDRA KUMAR Vs. STATE OF U P
|
October 26, 2007 |
|
GYANENDRA KUMAR SHARMA Vs. STATE OF U P
|
October 3, 2007 |
|
GYANENDRA PRATAP BHADORIA Vs. STATE OF U P
|
July 26, 2007 |
|
Gyaneshwar Kimothi Vs. Garhwal Mandal Vikas Nigam Ltd
|
January 3, 2007 |
|
HABIB Vs. STATE OF U P
|
February 15, 2007 |
|
HABIB Vs. DEPUTY DIRECTOR OF CONSOLIDATION/UPPER COLLECTOR HARIDWAR
|
August 27, 2007 |
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HAFI SINGH Vs. D.D.C., HAMIRPUR AND OTHERS
|
July 11, 2007 |
|
HAFIJULLAH Vs. STATE O
|
December 4, 2007 |
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HAJI TANVIR AHMAD ALIAS KALA Vs. NAGAR PALIKA PARISHAD
|
March 14, 2007 |
|
HAKEEM AHMAD Vs. STATE OF U P
|
February 7, 2007 |
|
HAKIM RIYAZUL ISLAM Vs. USMAN ALI SABRI
|
February 20, 2007 |
|
HAKIMUDDIN Vs. SHABBIR
|
July 10, 2007 |
|
HALKOO Vs. TULAI
|
September 5, 2007 |
|
HAMDARD WAQF LABORATORIES GHAZIABAD Vs. STATE OF U P
|
May 14, 2007 |
|
HAMIDAKHATOON Vs. STATE OF U P
|
December 11, 2007 |
|
Hans Raj Pandey Vs. State of U.P. and others
|
June 15, 2007 |
|
HANUMAN DUBEY Vs. STATE OF U P
|
March 26, 2007 |
|
HANUMAN INDUSTRIES INDIA PVT LTD Vs. OFFICIAL LIQUIDATOR U P
|
September 20, 2007 |
|
HANUMAN SINGH Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
July 25, 2007 |
|
HAR DAYAL Vs. STATE OF U P
|
September 7, 2007 |
|
HARBANSH SINGH; JAGESHWAR Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
March 20, 2007 |
|
HARBHAJAN SINGH Vs. STATE OF U P
|
August 10, 2007 |
|
HARDEV PRAJAPATI Vs. STATE OF U P
|
March 30, 2007 |
|
HARI Vs. STATE OF U P
|
May 14, 2007 |
|
HARI ALIAS HARI PRASAD SINGH Vs. STATE O
|
October 11, 2007 |
|
HARI DHYANANAND Vs. STATE OF U P
|
December 14, 2007 |
|
HARI GOPAL Vs. VIJAY KUMAR
|
August 1, 2007 |
|
HARI KRISHNA DAS GUPTA Vs. STATE OF U P
|
March 16, 2007 |
|
HARI LAL Vs. KAULESHWARI
|
April 23, 2007 |
|
HARI MOHAN SINGH Vs. STATE OF U P
|
November 14, 2007 |
|
HARI NARAIN Vs. ASHA DEVI ALIAS ASHA RANI
|
July 6, 2007 |
|
HARI NARAYAN AGARWAL Vs. SMT. CHANDRA PRABHA AND OTHERS
|
September 11, 2007 |
|
HARI OM Vs. HAKIM SINGH
|
September 24, 2007 |
|
HARI OM Vs. STATE OF U P
|
September 10, 2007 |
|
HARI OM SHARMA Vs. STATE OF U P
|
February 12, 2007 |
|
HARI RAM Vs. VICE-CHANCELLOR M J P ROHILKHAND UNIVERSITY
|
February 26, 2007 |
|
HARI RAM Vs. state
|
November 29, 2007 |
|
HARI SARAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
July 4, 2007 |
|
HARI SHANKAR MISRA Vs. STATE OF U P
|
February 27, 2007 |
|
HARI SHANKER Vs. STATE O
|
July 20, 2007 |
|
HARI SHANKER PRASAD Vs. IIND ADDL DISTRICT JUDGE AZAMGARH
|
April 2, 2007 |
|
HARI SINGH Vs. STATE OF U P
|
July 13, 2007 |
|
HARI SINGH Vs. STATE
|
June 14, 2007 |
|
HARIKESH VERMA Vs. ZILA YUVA KALYAN EVAM PRADESHIK VIKAS DAL ADHIKARI BASTI
|
April 18, 2007 |
|
HARISH ALIAS DANY Vs. STATE OF U P
|
September 3, 2007 |
|
HARISH CHAND GUPTA Vs. XTH ADDL DISTRICT AND SESSION JUDGE MEERUT
|
April 12, 2007 |
|
HARISH CHANDRA Vs. STATE OF U P
|
March 19, 2007 |
|
HARISH CHANDRA RAM Vs. STATE OF U P
|
November 6, 2007 |
|
HARISH CHANDRA YADAV Vs. USHA
|
May 21, 2007 |
|
HARISH KUMAR Vs. DISTRICT JUDGE AND ORS.
|
May 22, 2007 |
|
HARISH KUMAR ALIAS BABLU Vs. STATE OF U P
|
May 8, 2007 |
|
Harish Padalia Vs. Kaneej Begum
|
March 1, 2007 |
|
HARIVASH CHAUDHARY Vs. STATE OF U P
|
April 23, 2007 |
|
HARPAL Vs. STATE OF U.P.
|
April 26, 2007 |
|
HARPAL Vs. STATE OF U P
|
June 8, 2007 |
|
HARVEER SINGH Vs. STATE OF U P
|
July 17, 2007 |
|
HARVENDRA SINGH ALIAS HARVENDRA KUMAR Vs. STATE OF U P
|
September 24, 2007 |
|
HARVIR SINGH Vs. STATE OF U P
|
June 29, 2007 |
|
HASHRAT Vs. STATE OF U P
|
February 8, 2007 |
|
HAVINDER SINGH (SARDAR) Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
August 16, 2007 |
|
HAWKINS COOKERS MAZDOOR UNION SATHARIYA JAUNPUR Vs. LABOUR COMMISSIONER U P KANPUR
|
August 7, 2007 |
|
HEERA LAL Vs. STATE BANK OF INDIA PERSONAL AND H R D SECTION VARANASI
|
May 18, 2007 |
|
HEERA LAL AND ANOTHER Vs. STATE OF U.P.
|
May 15, 2007 |
|
HEERA LAL TEWARI Vs. STATE OF U.P. AND ANOTHER
|
August 31, 2007 |
|
HEERA NISHAD Vs. STATE OF U.P. AND OTHERS
|
November 15, 2007 |
|
Heeramuni Devi (Smt.) Vs. State of U.P. and others
|
January 15, 2007 |
|
HEMANT KUMAR Vs. STATE OF U P
|
February 8, 2007 |
|
HEMLATA WALIA Vs. CIVIL JUDGE JUNIOR DIVISION RISHIKESH
|
August 9, 2007 |
|
HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY Vs. HEM RAJ SINGH
|
April 13, 2007 |
|
HER HIGHNESS MAHARANI RIWA Vs. SANGAM UPNIVESH AWAS AND NIRMAN SAHKARI SAMITI LTD
|
December 13, 2007 |
|
HERO MOTORS LTD. Vs. STATE OF U.P. AND OTHERS
|
April 6, 2007 |
|
HET SINGH AND OTHERS Vs. STATE OF U.P.
|
June 8, 2007 |
|
HIKMAT ULLAH Vs. STATE OF U P
|
January 15, 2007 |
|
HILTREX INDUSTRIAL FABRICS PVT. LTD. Vs. MANAGING DIRECTOR, MADHYANCHAL VIDUT VITRAN NIGAM
|
May 10, 2007 |
|
HIMALAYA STONE CRASHER PVT LTD Vs. JAKSON LTD
|
December 27, 2007 |
|
HINDALCO INDUSTRIES LTD Vs. AMRIT LAL GUPTA
|
February 1, 2007 |
|
HINDALCO INDUSTRIES LTD Vs. SHIV NARAYAN SINGH
|
April 27, 2007 |
|
HINDON RIVER MILLS LIMITED Vs. COMMISSIONER OF TRADE TAX
|
May 14, 2007 |
|
HINDU UCCHATAR MADHVAMIK VIDYALAYA SOCEITY REGISTERED Vs. COMMISSIONER AGRA DIVISION
|
October 23, 2007 |
|
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
|
November 29, 2007 |
|
HINDUSTAN AERONAUTICS LTD. Vs. INDUSTRIAL TRIBUNAL II
|
March 30, 2007 |
|
HINDUSTAN CONSTRUCTION CORPORATION Vs. COMMISSIONER OF TRADE TAX
|
April 4, 2007 |
|
HINDUSTAN LEVER LIMITED Vs. INDUSTRIAL TRIBUNAL IV NEW AGRA
|
July 6, 2007 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. RAM BHAROSEY LAL GUPTA
|
July 4, 2007 |
|
HINT PUBLICATIONS PRIVATE LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY; SECRETARY, GHAZIABAD DEVELOPMENT AUTHORITY AND STATE OF U P
|
May 8, 2007 |
|
HIRA KALYAN DAS Vs. ADDITIONAL COMMISSIONER ADMINISTRATION GARHWAL REGION
|
November 19, 2007 |
|
HIRA LAL Vs. STATE OF U P
|
July 27, 2007 |
|
HIRA LAL VINOD KUMAR Vs. COMMISSIONER OF TRADE TAX
|
August 30, 2007 |
|
HIRALAL AGARWAL Vs. VIRENDRA KUMAR
|
November 2, 2007 |
|
HORI SINGH Vs. STATE OF U P
|
April 9, 2007 |
|
HOSHIYARA Vs. GHASITA AND OTHERS
|
May 23, 2007 |
|
HOTEL VILAS Vs. ANIL ROY
|
March 9, 2007 |
|
HOUSILA PANDEY Vs. DISTRICT AGRICULTURAL OFFICER JAUNPUR AND A
|
November 29, 2007 |
|
HUKUM CHAND Vs. STATE SERVICES TRIBUNAL U P LUCKNOW
|
December 6, 2007 |
|
HUKUM SINGH Vs. STATE OF U P
|
March 30, 2007 |
|
I P SARASWAT Vs. UNIVERSITY OF ROORKEE
|
July 26, 2007 |
|
IBRAHIM CHARAN AND OTHERS Vs. RAVINDRA KUMAR AND OTHERS
|
October 4, 2007 |
|
IFTIKHAR HUSAIN Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.
|
March 19, 2007 |
|
IFTIKHAR HUSSAIN KHAN Vs. FIFTH ADDITIONAL DISTRICT JUDGE BAREILLY
|
May 15, 2007 |
|
ILAM SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR AND OTHERS
|
April 25, 2007 |
|
ILIYAS Vs. STATE OF U P
|
January 16, 2007 |
|
IMRAN AHMAD Vs. STATE OF U P
|
September 17, 2007 |
|
IMRAN HUSSAIN Vs. UNION OF INDIA
|
April 25, 2007 |
|
IMRAN MASOOD Vs. STATE OF U P
|
October 5, 2007 |
|
IMTIAZ AHMAD Vs. REGIONAL DEPUTY DIRECTOR OF CENSUS OPERATION REGIONAL CENSUS OFFICE VARANASI
|
January 12, 2007 |
|
IMTIYAZ AHMAD Vs. STATE OF U P
|
September 14, 2007 |
|
IN RE: ELCHICO ESPRESSO SNACKS BAR P. LTD. Vs. STATE
|
October 23, 2007 |
|
IN RE: JINDAL PIPES LIMITED Vs. STATE
|
May 25, 2007 |
|
IN RE: JINDAL PIPES LTD. Vs. STATE
|
November 1, 2007 |
|
IN RE: LATE CHUNNI LAL CHAURASIA MUNNI LAL CHAURASIA SON OF LATE PANCHAM LAL CHAURASIA; IN RE: CHUNNI LAL CHAURASIA Vs. STATE
|
November 2, 2007 |
|
IN RE: UNIVERSAL INSULATORS AND CERAMICS LTD Vs. STATE
|
September 19, 2007 |
|
IN THE MATTER OF : WILLARD INDIA LTD., BULANDSHAHAR, ETC. ETC. Vs. ABC
|
April 20, 2007 |
|
INDAL KUMAR KUSHWAHA Vs. RAJESH KUMAR GUPTA
|
September 7, 2007 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD
|
September 27, 2007 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. AMBIKA ENTERPRISES
|
July 12, 2007 |
|
INDIAN INDUSTRIES ASSOCIATION LUCKNOW Vs. STATE OF U P
|
July 9, 2007 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
|
January 8, 2007 |
|
INDRA KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
|
February 28, 2007 |
|
INDRA MOHAN DIKSHIT Vs. STATE OF U P
|
February 22, 2007 |
|
Indrabhan Singh Vs. State of U.P. and others
|
May 2, 2007 |
|
INDRAJEET Vs. STATE OF U P
|
April 24, 2007 |
|
INDRAJIT ALIAS INDUL Vs. STATE OF U P
|
February 19, 2007 |
|
INDRAPAL SINGH Vs. PRESCRIBED AUTHORITY MEERUT
|
April 19, 2007 |
|
INDRAPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
August 16, 2007 |
|
INDU BHUSHAN GUPTA Vs. STATE OF U P
|
November 26, 2007 |
|
INDU DWIVEDI Vs. STATE OF U P
|
May 14, 2007 |
|
INDU PRAKASH VARMA Vs. STATE OF U P
|
January 4, 2007 |
|
INDURE PVT LTD Vs. STATE OF U P
|
May 10, 2007 |
|
INTERNATIONAL STEEL TRADERS Vs. COMMISSIONER OF TRADE TAX
|
September 17, 2007 |
|
IQBAL AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
August 30, 2007 |
|
IQBAL HUSSAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 3, 2007 |
|
IQBAL KHAN Vs. STATE OF U P
|
March 30, 2007 |
|
IRFAN TYAGI Vs. NAGAR PALIKA PARISHAD SIKANDRABAD BULANDSHAHR
|
April 27, 2007 |
|
IRSHAD ALAM Vs. NATTHU LAL
|
July 16, 2007 |
|
ISHWAR CHAND AND ANOTHER Vs. DILIP KUMAR AND OTHERS
|
August 21, 2007 |
|
ISHWARI PRASAD Vs. STATE OF U P
|
September 14, 2007 |
|
ISHWARI PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
March 23, 2007 |
|
ISLAM Vs. STATE OF U P
|
April 24, 2007 |
|
ISLAM AHMAD Vs. MAQSOOD AHMAD AND ANOTHER
|
August 8, 2007 |
|
ISLAMUDDIN Vs. STATE OF U P
|
December 7, 2007 |
|
ISMAIL KHAN Vs. SALEEM
|
December 17, 2007 |
|
ISRAIL ATEWALA Vs. STATE OF U P
|
February 8, 2007 |
|
ISRAR Vs. STATE OF U P
|
August 1, 2007 |
|
ISRARUL HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
July 27, 2007 |
|
ISTEKHAR AHMAD Vs. STATE OF U P
|
March 21, 2007 |
|
ITC Limited Vs. Mandi Parishad, Uttar Pradesh and others
|
March 16, 2007 |
|
IZHAR AHMAD Vs. FAKHRUL ISLAM AND OTHERS
|
August 13, 2007 |
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J C S RAWAT Vs. STATE OF UTTARAKHAND
|
December 13, 2007 |
|
J C SAXENA Vs. UNION OF INDIA
|
May 18, 2007 |
|
J K ALIAS JAMIL Vs. STATE OF U P
|
May 10, 2007 |
|
J K DAIRY AND FOODS LTD Vs. ADDL DISTRICT MAGISTRATE FIN/REV /UPPER COLLECTOR JYOTIBA PHULENAGAR AND
ORS
|
January 17, 2007 |
|
J K JAIN Vs. RAKESH KUMAR SAINI
|
July 17, 2007 |
|
J P GUPTA Vs. HEERA GUPTA
|
March 20, 2007 |
|
J.K. MANUFACTURERS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 20, 2007 |
|
J.P. SILK MILLS PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE
|
July 16, 2007 |
|
J.S. PENTAL Vs. VIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, GHAZIABAD AND OTHERS
|
March 23, 2007 |
|
JABAR SINGH Vs. JOINT DIRECTOR OF EDUCATION SAHARANPUR REGION SAHARANPUR
|
April 27, 2007 |
|
JABUNNISHA Vs. STATE OF U P
|
September 27, 2007 |
|
JADUNATH SINGH Vs. BOARD OF REVENUE AND OTHERS
|
February 19, 2007 |
|
JAG DEVI Vs. STATE OF U P
|
May 30, 2007 |
|
JAG PRASAD (DECEASED) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
September 11, 2007 |
|
JAGAN AND COMPANY Vs. RAM KUMARI
|
August 1, 2007 |
|
JAGANATH SINGH Vs. STATE OF U P
|
May 24, 2007 |
|
JAGANNATH PATRA Vs. U P FINANCIAL CORPORATION KANPUR
|
August 6, 2007 |
|
JAGANNATH PRASAD Vs. SHYAMA PRASAD
|
May 8, 2007 |
|
JAGAT BHAN SINGH Vs. STATE OF U P
|
January 10, 2007 |
|
JAGAT NARAIN SINGH Vs. STATE OF U P
|
October 12, 2007 |
|
JAGAT NARAIN SINGH Vs. STATE OF U P
|
November 12, 2007 |
|
JAGAT PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
February 20, 2007 |
|
JAGBIR SINGH Vs. U P PRABANDHAK WESTERN ZONE U P S R T C
|
April 24, 2007 |
|
JAGDAMBA AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION & OTHERS
|
April 17, 2007 |
|
JAGDISH Vs. STATE OF U P
|
February 7, 2007 |
|
JAGDISH CHANDRA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDAANDANOTHER
|
December 14, 2007 |
|
JAGDISH CHANDRA Vs. DISTRICT JUDGE AND ORS.
|
July 2, 2007 |
|
JAGDISH CHANDRA CHHIMWAL Vs. UNION OF INDIA
|
April 10, 2007 |
|
JAGDISH CHANDRA GANGLEY Vs. PRESIDING OFFICER LABOUR COURT
|
November 22, 2007 |
|
JAGDISH CHANDRA JAIN Vs. 11TH ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
|
May 22, 2007 |
|
JAGDISH GLASS WORKS Vs. COMMISSIONER OF TRADE TAX
|
December 17, 2007 |
|
JAGDISH KUMAR AND ORS Vs. CIVIL JUDGE AND ORS
|
February 19, 2007 |
|
JAGDISH NARAIN AND OTHERS Vs. CHANDRAMANI TEWARI AND OTHERS
|
April 12, 2007 |
|
JAGDISH PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
February 5, 2007 |
|
JAGDISH PRASAD (SINCE DECEASED) AND OTHERS Vs. SRI KAILASH CHANDRA VARSHNEY
|
February 28, 2007 |
|
Jagdish Prasad Agarwal Vs. Xth Additional District Judge,Moradabad & Ors.
|
April 3, 2007 |
|
JAGDISH PRASAD SHARMA Vs. PRAMOD PRAKASH
|
February 8, 2007 |
|
JAGDISH PRASAD TRIPATHI Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
|
April 26, 2007 |
|
JAGDISH SINGH Vs. STATE OF U P
|
March 12, 2007 |
|
JAGGU ETC. Vs. STATE
|
July 6, 2007 |
|
JAGMAL SINGH Vs. STATE
|
August 2, 2007 |
|
JAGMOHAN Vs. STATE OF U P
|
March 2, 2007 |
|
JAGMOHAN SINGH CHAUHAN Vs. MANAGING DIRECTOR UTTARANCHAL BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM LTD
|
September 5, 2007 |
|
JAGRUP PRASAD Vs. STATE OF U P
|
February 2, 2007 |
|
JAI BHAGWAN KAUSHIK Vs. STATE
|
December 7, 2007 |
|
JAI CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
|
July 19, 2007 |
|
JAI CHANDRA Vs. STATE OF U P
|
September 18, 2007 |
|
JAI KARAN Vs. ADDL COMMISSIONER MEERUT
|
July 10, 2007 |
|
JAI KARAN LAL VERMA Vs. RAJESH KUMAR PATHAK
|
May 16, 2007 |
|
JAI KARAN PAL Vs. STATE OF U P
|
February 2, 2007 |
|
JAI NARAIN MISHRA Vs. STATE OF U P
|
April 9, 2007 |
|
JAI PAL SINGH Vs. DEPUTY GENERAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND OTHERS
|
May 17, 2007 |
|
JAI PAL SINGH Vs. STATE
|
May 18, 2007 |
|
JAI PRAKASH Vs. THE SERVICE MANAGER, U.P.S.R.T.C., GHAZIABAD AND OTHERS
|
May 21, 2007 |
|
JAI PRAKASH Vs. STATE OF U P
|
January 17, 2007 |
|
JAI PRAKASH Vs. STATE OF U P
|
June 1, 2007 |
|
JAI PRAKASH SINGH ALIAS J P SINGH Vs. STATE OF U P
|
May 24, 2007 |
|
JAI PRAKASH SRIVASTAVA Vs. STATE BANK OF INDIA AND OTHERS
|
May 18, 2007 |
|
JAI SHREE TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
|
April 19, 2007 |
|
JAI SINGH YADAV Vs. ADDITIONAL DISTRICT JUDGE ALLHABAD
|
May 25, 2007 |
|
JAI VIR SINGH Vs. STATE OF UTTAR PRADESH
|
November 16, 2007 |
|
JAIRAM Vs. STATE OF U P
|
May 2, 2007 |
|
JALAJ KUMAR Vs. STATE OF U P
|
April 24, 2007 |
|
JAMEEL AHMAD ALIAS MATHU Vs. KUMUD TRIVEDI
|
January 9, 2007 |
|
JAMIL AHMAD Vs. SAYEED AHMAD
|
August 17, 2007 |
|
JAMILA BEGUM NANDINI Vs. SHAMI MOHAMMAD
|
September 7, 2007 |
|
JAMSHED Vs. STATE OF U P
|
March 15, 2007 |
|
JAMUNA DEVI Vs. STATE OF U P
|
May 8, 2007 |
|
JAMUNA SINGH Vs. ADDITIONAL COMMISSIONER BAREILLY DIVISION
|
April 23, 2007 |
|
JANARDAN CHATURVEDI Vs. STATE OF U P
|
January 31, 2007 |
|
JANARDAN YADAV Vs. STATE OF U P
|
December 14, 2007 |
|
JANGI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH CAMP AT ALLAHABAD
|
July 10, 2007 |
|
JANGIPUR SAHKARI KARYA VIKRAYA SAMITI LTD Vs. STATE OF U P
|
April 26, 2007 |
|
JANKI DEVI Vs. VINOD KUMAR JAIN
|
May 25, 2007 |
|
JANKI PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION, BUDAUN AND OTHERS
|
April 6, 2007 |
|
JANTA SHIKSHA PRASAR SAMITI Vs. STATE OF U P
|
May 9, 2007 |
|
JARIF Vs. STATE OF U P
|
September 28, 2007 |
|
JARRAR HUSSAIN Vs. STATE
|
September 25, 2007 |
|
JASWANT SINGH YADAV Vs. RAJ ASTARIYA U P SAHKARI SANGH PRADHIKARI/
|
July 9, 2007 |
|
JAUHARI LAL TRIVEDI Vs. STATE OF U P
|
December 13, 2007 |
|
JAVEDKHAN Vs. STATE OF U P
|
December 14, 2007 |
|
JAWAHAR LAL YADAV Vs. DISTRICT JUDGE SONBHADRA
|
October 9, 2007 |
|
JAWAHAR LAL YADAV Vs. STATE OF U P
|
April 26, 2007 |
|
Jay Karan Singh Vs. State of U.P. and others
|
July 16, 2007 |
|
JAYA ALIAS ANNU SANJEEV MEHTA Vs. STATE OF U P
|
August 2, 2007 |
|
JAYA SECURITIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 15, 2007 |
|
JAYPEE CEMENT LIMITED THROUGH ITS SENIOR GENERAL MANAGER (FINANCE), SHRI RAJIV CHAUDHARY SON OF LATE SHRI VIRENDRA SINGH Vs. THE COMMISSIONER OF TRADE TAX
|
January 10, 2007 |
|
JHABHU ALIAS KAPTAN Vs. STATE OF U P
|
February 1, 2007 |
|
JHABLA AND ANOTHER Vs. BOARD OF REVENUE, U.P. AND OTHERS
|
March 19, 2007 |
|
JHAGARU Vs. STATE OF U P
|
September 26, 2007 |
|
JHAMMAN LAL Vs. BHARAT SANCHAR NIGAM LTD
|
March 21, 2007 |
|
Jhamman lal Gangwar Vs. State of U.P. and others
|
April 6, 2007 |
|
JHULLAN BARI D Vs. 1ST ADDITIONAL DISTRICT JUDGE GORAKHPUR AND
|
August 7, 2007 |
|
JITENDER KUMAR ALIAS TEETU Vs. STATE OF U P
|
April 10, 2007 |
|
JITENDRA Vs. STATE OF U P
|
January 29, 2007 |
|
JITENDRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
December 19, 2007 |
|
JITENDRA ALIAS MANOJ Vs. STATE OF U P
|
April 10, 2007 |
|
JITENDRA JOSHI Vs. STATE OF UTTARANCHAL
|
May 24, 2007 |
|
JITENDRA KUMAR Vs. STATE OF U P
|
February 1, 2007 |
|
JITENDRA KUMAR AGARWAL Vs. BRIGADIER DAYA KRISHNA RASTOGI
|
December 5, 2007 |
|
JITENDRA KUMAR SINGH Vs. DISTRICT MAGISTRATE BALLIA
|
January 24, 2007 |
|
JITENDRA NATH PANDEY Vs. STATE OF U P
|
February 5, 2007 |
|
JITENDRA SINGH Vs. STATE OF U P
|
February 2, 2007 |
|
JIUT BANDHAN Vs. STATE OF U P
|
October 4, 2007 |
|
JOG RAJ SINGH Vs. STATE OF U P
|
May 18, 2007 |
|
JOG RAJ SINGH Vs. STATE OF U P
|
November 15, 2007 |
|
JOGENDRA Vs. STATE OF U.P.
|
June 6, 2007 |
|
JOGENDRA YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
May 18, 2007 |
|
JOHAR Vs. STATE OF U P
|
February 12, 2007 |
|
JOINT DIRECTOR OF EDUCATION AZAMGARH REGION AZAMGARH Vs. UDAI RAJ VISHWAKARMA
|
February 6, 2007 |
|
JOKHAN Vs. STATE OF U P
|
October 26, 2007 |
|
JUGAL STEELS PVT LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
June 21, 2007 |
|
JUMMA RAM Vs. STATE OF U P
|
April 24, 2007 |
|
JUNIOR ENGINEER U P JAL NIGAM MIRZAPUR Vs. PRESIDING OFFICER LABOUR COURT VARANASI
|
November 22, 2007 |
|
JUSTICE PALOK BASU Vs. R K KULSHRESTHA FORMER PRESIDENT DISTRICT CONSUMER FORUM ETAH
|
January 12, 2007 |
|
JUTHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 25, 2007 |
|
JWALA PRASAD TEWARI Vs. STATE OF UTTAR P
|
December 4, 2007 |
|
JYOTI KUMAR SRIVASTAVA Vs. ALLAHABAD KSHETRIYA GRAMIN BANK ALLAHABAD
|
April 11, 2007 |
|
K L MALHOTRA Vs. ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
December 11, 2007 |
|
K.S. NEGI Vs. DIRECTOR OF FACTORIES
|
August 18, 2007 |
|
K.V. AUGUSTIAN AND ANOTHER Vs. STATE OF U.P.
|
June 29, 2007 |
|
KABOOL SINGH ALIAS KABUL CHAND Vs. VIITH ADDL DISTRICT JUDGE SAHARANPUR
|
March 23, 2007 |
|
KADAK BAHADUR Vs. STATE OF U P
|
December 5, 2007 |
|
KAFEEL ALIAS CHAINA Vs. STATE OF U P
|
May 2, 2007 |
|
KAILASH Vs. JUDGE FAMILY COURT AZAMGARH
|
May 7, 2007 |
|
KAILASH Vs. STATE OF U P
|
February 9, 2007 |
|
KAILASH CHANDRA Vs. STATE OF U P
|
January 9, 2007 |
|
KAILASH CHANDRA TIWARI Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
September 14, 2007 |
|
KAILASH NARAIN MALAVIYA Vs. XVTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 19, 2007 |
|
KAILASH NARAIN MISHRA Vs. STATE OF U P
|
April 12, 2007 |
|
KAILASH NARAIN SINGH Vs. STATE OF U.P. AND ANOTHER
|
October 4, 2007 |
|
KAILASH NATH GUPTA Vs. BRIJ MOHAN
|
April 19, 2007 |
|
KAILASH NATH PANDEY Vs. STATE OF U P
|
June 5, 2007 |
|
KAILASH NATH TIWARI Vs. UNION OF INDIA
|
May 1, 2007 |
|
KAILASH NATH TRIPATHI Vs. STATE OF U P
|
June 29, 2007 |
|
KAILASH PRASAD Vs. STATE OF U P
|
October 12, 2007 |
|
KAILASH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND ANOTHER
|
May 2, 2007 |
|
KAILASHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDHARTH NAGAR AND OTHERS
|
January 10, 2007 |
|
KAILASHO Vs. ANANDI DEVI
|
January 11, 2007 |
|
KAJAL PODDAR Vs. STATE OF U P
|
April 5, 2007 |
|
KALA BALKISHAN DAS Vs. LALA RATAN SWARUP AND OTHERS
|
May 18, 2007 |
|
KALAWATI Vs. UPPER DISTT AND SESSIONS JUDGE ALIGARH
|
March 30, 2007 |
|
KALAWATI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
September 7, 2007 |
|
KALAWATI Vs. GIRISH SHRAM
|
May 10, 2007 |
|
KALAWATI SHUKLA Vs. STATE OF U P
|
December 14, 2007 |
|
KALI CHARAN Vs. STATE OF U P
|
February 15, 2007 |
|
KALIKA PRASAD KUREEL Vs. COLLECTOR FARRUKHABAD
|
May 10, 2007 |
|
KALIM AHMED Vs. STATE OF U P
|
January 9, 2007 |
|
KALLAN YADAV Vs. STATE OF U P
|
February 7, 2007 |
|
KALLU ALIAS RAJNATH YADAV Vs. STATE OF U P
|
November 2, 2007 |
|
KALUA Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW
|
January 3, 2007 |
|
KAMAL KISHOR KHULLAR Vs. IIND ADDL CIVIL JUDGE JR DIV GORAKHPUR
|
January 5, 2007 |
|
KAMAL KUMAR MITTAL Vs. DISTRICT MAGISTRATE PILIBHIT
|
July 30, 2007 |
|
KAMAL KUMAR SINGH BIND Vs. STATE OF U P
|
February 2, 2007 |
|
KAMAL OIL MILL Vs. COMMISSIONER, TRADE TAX
|
November 14, 2007 |
|
KAMAL SINGH Vs. STATE OF U.P.
|
March 13, 2007 |
|
KAMAL SINGH Vs. STATE OF UTTARANCHAL
|
December 13, 2007 |
|
KAMALA KANT Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
|
April 27, 2007 |
|
KAMESHWAR PRASAD CHAUBEY ALIAS JAWAHIR Vs. BOARD OF REVENUE U P AT ALLAHABAD AND
|
March 26, 2007 |
|
KAMIL AND BROS Vs. CENTRAL DAIRY FARM
|
August 22, 2007 |
|
KAMLA DEVI Vs. XITH ADDL DISTRICT JUDGE VARANASI
|
April 13, 2007 |
|
KAMLA DEVI (SMT.) Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
July 9, 2007 |
|
KAMLA KANT AGRAWAL Vs. STATE OF U P
|
July 20, 2007 |
|
KAMLA TIWARI Vs. STATE OF UTTARAKHAND
|
July 31, 2007 |
|
KAMLESH Vs. STATE OF U P
|
March 22, 2007 |
|
KAMLESH Vs. STATE OF U P
|
April 23, 2007 |
|
KAMLESH Vs. STATE OF U P
|
January 25, 2007 |
|
KAMLESH PANT Vs. DIRECTOR ALLAHABAD MUSEUM ALLAHABAD
|
November 29, 2007 |
|
KAMLESH SINGH Vs. STATE OF U.P.
|
October 5, 2007 |
|
KAMTA SINGH AND OTHERS Vs. STATE OF U.P.
|
October 10, 2007 |
|
KANAN STEEL LTD Vs. COMMISSIONER OF C EX , KANPUR
|
August 23, 2007 |
|
KANCHAL LAL AGARWAL Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
May 9, 2007 |
|
KANCHAN SINGH Vs. MANISH JAISWAL
|
July 9, 2007 |
|
KANHAI Vs. STATE OF U P
|
October 11, 2007 |
|
KANHAIYALAL Vs. RAM KUNWAR
|
January 9, 2007 |
|
KANIZ FATMA Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
November 16, 2007 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. ARJUN DEV KEHAR
|
August 8, 2007 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. ARJUN DEV KEHAR
|
September 20, 2007 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE U P
|
April 27, 2007 |
|
KANPUR JAL SANSTHAN Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
|
May 16, 2007 |
|
KANPUR PLASTIC PACK LIMITED, KANPUR Vs. COMMISSIONER OF INCOME
|
March 30, 2007 |
|
KANT Vs. STATE OF U P
|
May 25, 2007 |
|
KANTESHWARI TEWARI Vs. BADRI PRASAD
|
March 13, 2007 |
|
KANTI SINGH YADAV Vs. STATE OF U P
|
January 15, 2007 |
|
KAPIL KUMAR Vs. STATE OF U P
|
January 22, 2007 |
|
KAPIL KUMAR GOYAL Vs. STATE OF U P
|
March 13, 2007 |
|
KAPOORI DEVI (SMT.) AND ANOTHER Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
August 27, 2007 |
|
KARAN KUMAR YADAV Vs. U P STATE PUBLIC SERVICES TRIBUNAL AND
|
November 20, 2007 |
|
KARAN SINGH Vs. PRESIDING OFICER LABOUR COURT
|
November 15, 2007 |
|
KARAN SINGH Vs. STATE OF U.P.
|
August 13, 2007 |
|
KARAN SINGH AND ANOTHER Vs. ADDL. COLLECTOR CITY/DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS
|
April 5, 2007 |
|
KASHI NATH Vs. STATE OF U P
|
March 30, 2007 |
|
KASHI NATH MEHROTRA Vs. ROOP NARAYAN CHAUDHARI
|
August 16, 2007 |
|
KASTOORI DEVI Vs. KAILASH NARAIN
|
January 12, 2007 |
|
KAUSHAL KISHOR Vs. STATE OF U P
|
January 11, 2007 |
|
KAUSHAL KUMAR SAVITA Vs. VINAY KUMAR BAJPAYEE
|
August 9, 2007 |
|
KAUSHALENDRA PRATAP SINGH Vs. STATE OF U P
|
May 1, 2007 |
|
KAYAM SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
|
February 9, 2007 |
|
KAYAM SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
|
February 19, 2007 |
|
KEDAR Vs. STATE OF U.P. AND OTHERS
|
August 21, 2007 |
|
KEDAR NATH Vs. TESARI
|
March 9, 2007 |
|
KEDAR NATH AGRAWAL Vs. DISTRICT JUDGE BALLIA
|
August 20, 2007 |
|
KEDAR NATH JAIN Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.
|
August 17, 2007 |
|
KEHRI SINGH Vs. STATE OF U P
|
April 19, 2007 |
|
KESAR ENTERPRISES LTD Vs. CANE COMMISSIONER U P LUCKNOW
|
April 18, 2007 |
|
KESAR ENTERPRISES LTD (SUGAR DIV ) Vs. COMMR OF CUS & C EX, MEERUT-II
|
July 16, 2007 |
|
KESHAR ENTERPRISES LIMITED Vs. KUSHUM MANRAL
|
December 14, 2007 |
|
KESHAV PRASAD Vs. SATENDRA KUMAR SINGH
|
February 9, 2007 |
|
KESHAV PRASAD GUPTA Vs. U P PROJECT CORPORATION LTD
|
April 19, 2007 |
|
KESHAV RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA
|
July 5, 2007 |
|
KESHORAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR AND OTHERS
|
March 8, 2007 |
|
KHACHERU Vs. BOARD OF REVENUE
|
September 11, 2007 |
|
KHADEDU RAM YADAV Vs. STATE OF U P
|
October 4, 2007 |
|
KHAN SAULAT HANIF Vs. STATE OF U P
|
August 30, 2007 |
|
KHARPATTU Vs. LACHHMAN AND ORS.
|
February 15, 2007 |
|
KHETRA MOHAN SINHA Vs. CHANDRIKA PRASAD PATHAK AND ORS.
|
May 22, 2007 |
|
KHUDAWAND HAIYAL QAIYOOM Vs. SABIR
|
April 23, 2007 |
|
KHURANA BROTHERS AND ETC ETC Vs. STATE OF UTTARANCHAL
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December 27, 2007 |
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KHURSHEED ALAM Vs. STATE OF U P
|
September 5, 2007 |
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KHUSIHAL VERMA Vs. OM PRAKASH SINGHANIA
|
February 2, 2007 |
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KICHHA SUGAR COMPANY LIMITED Vs. ORIENTAL GASES
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March 26, 2007 |
|
KIRAN DEVI Vs. STATE OF U P
|
October 3, 2007 |
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KIRAN LATA SAHAI Vs. STATE OF U P
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March 30, 2007 |
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KIRAN PAL SINGH Vs. ANIRUDH KUMAR GUPTA
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September 21, 2007 |
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KIRAN PAL SINGH Vs. STATE OF U.P. AND ANOTHER
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April 6, 2007 |
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KIRAN RAI Vs. STATE OF U P
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March 29, 2007 |
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KIRAN SHANKER SHUKLA Vs. STATE OF U P
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March 23, 2007 |
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KIRAN YADAV Vs. SANTOSHI DEVI AND
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August 29, 2007 |
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KIRTI BALLABH Vs. STATE
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August 31, 2007 |
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KISAN VIKAS GRAMODYOG SEWA SAMITI Vs. STATE OF U P
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December 19, 2007 |
|
KISHAN Vs. STATE O
|
September 12, 2007 |
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KISHAN LAL Vs. STATE OF U.P. AND OTHERS
|
January 4, 2007 |
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KISHAN SWARUP SHARMA Vs. ALLAHABAD BANK
|
May 16, 2007 |
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KISHAN; STATE OF U P Vs. STATE OF U P
|
April 13, 2007 |
|
KISHORE CHANDRA AGARWAL Vs. STATE OF U P
|
October 11, 2007 |
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KISHORE KUMAR TRIVEDI Vs. KIRAN
|
April 5, 2007 |
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KISHORI LAL Vs. STATE OF UTTARANCHAL
|
January 17, 2007 |
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KISHORI LAL Vs. SPECIAL JUDGE, VARANASI AND OTHERS
|
May 23, 2007 |
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KISHORI LAL BANUMAL Vs. STATE OF U.P. AND ANOTHER
|
July 3, 2007 |
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KM BHANU PRIYA Vs. UNION OF INDIA
|
March 14, 2007 |
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KM KANIZ BEGUM Vs. DISTRICT BASIC SHIKSHA ADHIKARI KANPUR NAGAR
|
May 11, 2007 |
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KM KAVITA SHARMA Vs. STATE OF U P
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April 19, 2007 |
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KM PRABHUTA MOHAN SHARMA Vs. STATE OF U P
|
August 14, 2007 |
|
KM PUSP LATA Vs. NIRLEP SINGH
|
April 24, 2007 |
|
KM SUMBUL NAQVI Vs. STATE OF U P
|
September 14, 2007 |
|
KOHLI BROTHERS Vs. ATLANTIS MULTIPLEX PVT LTD
|
March 16, 2007 |
|
KRANTI Vs. STATE OF U P
|
January 4, 2007 |
|
Kranti Kishor Pokhriyal Vs. Joint Housing Commissioner/Joint Registrar, Lucknow
|
February 22, 2007 |
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KRIPA SHANKAR TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
|
December 20, 2007 |
|
KRIPAL SINGH Vs. STATE O
|
December 7, 2007 |
|
KRISHAN BAHADUR CHAND Vs. RAJENDRA DATT
|
April 17, 2007 |
|
KRISHANPAL Vs. STATE OF U P
|
May 7, 2007 |
|
KRISHI UTPADAN MANDI SAMITI SHAHPUR MUZAFFAR NAGAR Vs. KIRAN SECURITIES SERVICES MUZAFFAR NAGAR
|
August 30, 2007 |
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KRISHNA BRICKFIELD Vs. COMMISSIONER OF TRADE TAX
|
September 19, 2007 |
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KRISHNA DIXIT, ETC. ETC Vs. DISTRICT BASIC EDUCATION OFFICER, JAUNPUR AND OTHERS, ETC. ETC.
|
January 9, 2007 |
|
KRISHNA GOPAL GUPTA Vs. STATE OF U P
|
September 28, 2007 |
|
KRISHNA KATYAL Vs. KAMLESH GUPTA AND ANOTHER
|
August 22, 2007 |
|
KRISHNA KUMAR Vs. STATE O
|
July 20, 2007 |
|
KRISHNA KUMAR AGARWAL Vs. STATE OF U P
|
April 18, 2007 |
|
KRISHNA KUMAR GUPTA Vs. REGISTRAR GENERAL HIGH COURT ALLAHABAD
|
September 25, 2007 |
|
KRISHNA KUMAR MISHRA Vs. STATE OF U P
|
February 6, 2007 |
|
KRISHNA KUMAR SAXENA Vs. DISTRICT JUDGE SHAHJAHANPUR
|
July 6, 2007 |
|
KRISHNA KUMARI Vs. STATE OF U P
|
January 10, 2007 |
|
KRISHNA MOHAN Vs. DISTRICT JUDGE PILIBHIT
|
March 19, 2007 |
|
KRISHNA MOHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL PANDU NAGAR KANPUR
|
April 20, 2007 |
|
KRISHNA MOHAN AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
April 24, 2007 |
|
KRISHNA MURARI LAL Vs. IIND ADDL DISTRICT JUDGE ALIGARH
|
February 1, 2007 |
|
KRISHNA MURARI PANDEY Vs. STATE OF U P
|
September 11, 2007 |
|
KRISHNA PAL SINGH Vs. STATE OF U P
|
March 1, 2007 |
|
KRISHNA SHANKAR Vs. STATE OF U P
|
October 3, 2007 |
|
KSHETRIYA SAHKARI SAMITI LTD Vs. REGIONAL ADDITIONAL LABOUR COMMISSIONER
|
May 24, 2007 |
|
KULDEEP Vs. STATE OF U P
|
March 12, 2007 |
|
KULDEEP ALIAS BHOLU Vs. STATE OF U P
|
August 2, 2007 |
|
KULJEET SINGH ALIAS MINTOO Vs. KAILASH CHAND AGRAWAL
|
October 29, 2007 |
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KUM. HEMLATA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 1, 2007 |
|
KUMAR MANGLAM BIRLA Vs. ADDL CHIEF JUDICIAL MAGISTRATE BAREILLY
|
January 25, 2007 |
|
KUMAR TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX, LUCKNOW
|
September 24, 2007 |
|
KUMARI SURYA SHUKLA Vs. STATE OF U.P.
|
April 4, 2007 |
|
KUNDAN LAL Vs. IXTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
July 26, 2007 |
|
KUNJ BIHARI TRIPATHI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 10, 2007 |
|
KUNWAR ANAND PRATAP SINGH Vs. STATE OF U.P. AND OTHERS.
|
January 11, 2007 |
|
Kunwar Bahadur Saxena Vs. State of U.P. and others
|
August 8, 2007 |
|
KUNWAR BEHARI Vs. MALTI DEVI
|
July 10, 2007 |
|
KUNWAR PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR
|
February 20, 2007 |
|
KUNWAR PAL Vs. STATE OF U P
|
April 23, 2007 |
|
KUNWAR PAL ALIAS KUMAR PAL Vs. STATE OF U P
|
September 3, 2007 |
|
KUNWAR UDAI RAJ SINGH GAUTAM Vs. APPELLATE AUTHORITY
|
May 17, 2007 |
|
KUNWAR YOGENDRA SINGH SENGER Vs. STATE OF U.P. AND OTHERS
|
March 14, 2007 |
|
KUNWARJAINI SINGH Vs. M/S. VIRAJ CONSTRUCTIONS PVT. LTD. AND OTHERS
|
January 31, 2007 |
|
KUSUM Vs. STATE OF U P
|
March 26, 2007 |
|
L.H. SUGAR FACTORIES LTD., DIST. PILIBHIT Vs. STATE OF U.P. AND OTHERS
|
April 27, 2007 |
|
LAB BAHADUR TIWARI Vs. ADDITIONAL DISTRICT JUDGE (ROOM NO.2) AND OTHERS
|
May 21, 2007 |
|
LACHHIMAN SINGH Vs. UNION OF INDIA
|
February 5, 2007 |
|
LAKHAN LAL Vs. DY. DIRECTOR OF CONSOLIDATION, KANPUR DEHAT, CAMP AT HAMIRPUR AND OTHERS
|
July 27, 2007 |
|
LAKHAN LAL AHIRWAR Vs. STATE OF U P
|
April 10, 2007 |
|
LAKHAN LAL YADAV Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
February 28, 2007 |
|
LAKHAN SINGH Vs. BALBIR
|
April 20, 2007 |
|
LAKHAN SINGH Vs. TANAK PAL SINGH
|
February 14, 2007 |
|
LAKHAN TOMAR Vs. STATE OF U P
|
April 19, 2007 |
|
LAKHAN TOMER Vs. STATE OF U P
|
September 7, 2007 |
|
LAKHANPUR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. BOARD OF REVENUE UTTAR PRADESH AT ALLAHABAD AND
|
September 10, 2007 |
|
LAL BABU Vs. UNION OF INDIA
|
March 22, 2007 |
|
LAL BAHADUR SON OF RAJ BALI Vs. STATE OF U P THROUGH SECRETARY, DEPARTMENT OF REVENUE, GOVT OF U P; CONSOLIDATION COMMISSIONER AND SETTLEMENT OFFICER (CONSOLIDATION)
|
March 1, 2007 |
|
LAL BARAT Vs. DHARAM RAJ
|
May 24, 2007 |
|
LAL BEHARI Vs. GYAN CHANDRA
|
August 2, 2007 |
|
LAL CHAND Vs. JARNAIL SINGH
|
April 20, 2007 |
|
LAL CHAND YADAV Vs. STATE O
|
September 25, 2007 |
|
LAL JI PRASAD Vs. COLLECTOR SANT KABIR NAGAR
|
April 6, 2007 |
|
LAL JI SETH Vs. MADHU VERMA
|
April 27, 2007 |
|
LAL MANI Vs. STATE OF U P
|
April 19, 2007 |
|
LAL MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 4, 2007 |
|
LAL SAHEB Vs. STATE OF U P
|
March 16, 2007 |
|
LALA ALIAS NARENDRA SINGH Vs. STATE
|
May 8, 2007 |
|
LALA RAM VIDYARTHI Vs. CHAIRMAN, U.P. JAL NIGAM AND ORS.
|
January 4, 2007 |
|
LALIT MOHAN SRIVASTAVA Vs. DISTRICT JUDGE AND 11 ORS.
|
February 23, 2007 |
|
Lalit Verma (Dr.) Vs. State of U.P. and another
|
March 2, 2007 |
|
LALIT VERMA I A S Vs. STATE OF U P
|
September 10, 2007 |
|
LALITA Vs. UNION OF INDIA
|
November 23, 2007 |
|
LALJI SRIVASTAVA Vs. ZONAL MANAGER NORTH ZONE FOOD CORPORATION OF INDIA U P
|
May 14, 2007 |
|
LALLAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PADRAUNA AND OTHERS
|
March 20, 2007 |
|
LALLAN PRASAD Vs. DISTRICT MAGISTRATE, MIRZAPUR AND OTHERS
|
January 22, 2007 |
|
LALLAN SINGH Vs. STATE OF U.P.
|
May 24, 2007 |
|
LALLOO SINGH Vs. STATE OF U P
|
November 2, 2007 |
|
LALLU KEWAT Vs. STATE OF U.P.
|
February 5, 2007 |
|
LALSA PRASAD Vs. STATE OF U P
|
February 21, 2007 |
|
LALTA PRASAD Vs. RAVI SHANKER
|
July 20, 2007 |
|
LAND ACQUISITION OFFICER COLLECTOR NAINITAL Vs. URMILA DEVI AND 2 ORS
|
April 18, 2007 |
|
LAPRO SALES 3RD FLOOR RAJ RAM KUMAR PLAZA LUCKNOW Vs. STATE OF UTTAR PRADESH
|
May 15, 2007 |
|
LATEEF AHMAD Vs. WAQF MADARSA AND OTHERS
|
January 15, 2007 |
|
LATIF KHAN Vs. JUDGE SMALL CAUSES COURT, CIVIL JUDGE, ETAWAH AND OTHERS
|
May 7, 2007 |
|
LATOORI SINGH Vs. STATE OF U P
|
March 28, 2007 |
|
LATURI Vs. STATE OF U P
|
May 29, 2007 |
|
LAXMAN ALIAS TUNTUN YADAV Vs. STATE OF U P
|
April 11, 2007 |
|
LAXMI DEVI Vs. STATE OF U P
|
April 26, 2007 |
|
LAXMI KANT Vs. RAM NATH SHARMA
|
November 2, 2007 |
|
LAXMI NARAIN GUPTA Vs. WORKMENS COMPENSATION COMMISSIONER
|
April 5, 2007 |
|
LAXMI NARAIN TRIPATHI Vs. DEPUTY DIRECTOR FISHERIES BASTI
|
January 17, 2007 |
|
LEELADHAR PARASAD Vs. A G SANWAL AND 2 ORS
|
July 5, 2007 |
|
LIBRARY ASSOCIATION, LUCKNOW AND OTHER Vs. STATE OF U.P. AND OTHERS
|
January 12, 2007 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PRESCRIBED AUTHORITY/CITY MAGISTRATE FIROZABAD
|
March 29, 2007 |
|
LIFE INSURANCE CORPORATION OF INDIAANDANOTHER ETC Vs. KAILASH NATH
|
December 6, 2007 |
|
LIYAQAT ALI Vs. STATE OF U P
|
March 8, 2007 |
|
LOHIYA MADHYAMIK VIDYALAYA PARAUT Vs. STATE OF U P
|
December 13, 2007 |
|
LOTU Vs. STATE OF U P
|
September 7, 2007 |
|
LOUIS PAIVA Vs. NAGAR PALIKA PARISHAD SAHARANPUR
|
September 21, 2007 |
|
LUCENT TECHNOLOGIES HINDUSTAN PVT LTD Vs. COMMISSIONER TRADE TAX
|
October 9, 2007 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. VIRENDRA MOHAN
|
April 6, 2007 |
|
M K SHUKLA Vs. ADD LABOUR COMMISSIONER KANPUR
|
April 26, 2007 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. AWADH BIHARI LAL
|
August 7, 2007 |
|
M/S AAJ PRAKASHAN LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (III) KANPU
|
April 17, 2007 |
|
M/S GUJRATI SUGAR WORKS, MORADABAD Vs. STATE OF U.P AND OTHERS
|
February 19, 2007 |
|
M/S KUMAR Vs. STATE OF U.P. AND OTHERS
|
January 29, 2007 |
|
M/S. INTERNATIONAL SOCIETY OF HUMANISM Vs. UNION OF INDIA AND OTHERS
|
March 13, 2007 |
|
M/S. KISANOTTHAN CO-OPERATIVE HOUSING SOCIETY Vs. CIVIL JUDGE SENIOR DIVISION, MALIHABAD AND OTHERS
|
January 31, 2007 |
|
M/S. LAXMI SUGAR & OIL MILLS LTD., HARDOI AND ANOTHER Vs. DISTRICT MAGISTRATE/COLLECTOR, HARDOI AND ANOTHER
|
January 24, 2007 |
|
M/s. P. N. Garg, Engineering and Contractors Vs. State of U.P. and Ors
|
April 27, 2007 |
|
M/S. PRAYAG AYURVEDIC STORES AND ANOTHER Vs. BAIDYA NATH AYURVEDIC BHAWAN LTD.
|
March 26, 2007 |
|
M/S. SHANTI CONSTRUCTIONS, JHANSI Vs. STATE OF U.P. AND OTHERS
|
January 29, 2007 |
|
M/S. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION JHANSI Vs. HARISH CHANDRA GAUTAM AND ANOTHER
|
August 27, 2007 |
|
MAA VIND VASINI INDUSTRIES Vs. PURVANCHAL VIDYUT VITRAN NIGAMLTD
|
December 12, 2007 |
|
MACHLU Vs. STATE
|
April 18, 2007 |
|
MADAN LAL Vs. STATE OF U P
|
October 30, 2007 |
|
MADAN LAL Vs. STATE OF U P
|
February 6, 2007 |
|
MADAN LAL GUPTA Vs. STATE OF U P
|
February 28, 2007 |
|
MADAN LAL GUPTA Vs. XVIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
July 5, 2007 |
|
MADAN LAL MISHRA Vs. STATE OF U P
|
February 15, 2007 |
|
MADAN MOHAN GOSWAMI Vs. FIFTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 23, 2007 |
|
MADAN SHAH Vs. DY DIRECTOR OF CONSOLIDATION ALIGARH
|
March 16, 2007 |
|
MADANLAL Vs. RAMESH CHANDRA
|
August 14, 2007 |
|
MADARSA ARABIA DARUS SALAM Vs. COMMISSIONER AZAMGARH DIVISION
|
October 23, 2007 |
|
MADHAV DAS AGARWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
June 29, 2007 |
|
MADHAV DAS AGRAWAL Vs. STATE OF U P
|
June 26, 2007 |
|
MADHU MITTAL Vs. VTH ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
December 14, 2007 |
|
MADHU SUDAN SINGH Vs. STATE OF U P
|
June 15, 2007 |
|
MADHU TANDON WIFE OF ASHISH TANDON Vs. STATE OF U P
|
October 4, 2007 |
|
MADHUBALA BHARTI Vs. STATE OF U P
|
March 2, 2007 |
|
MADHUBALA UPADHYAYA Vs. STATE OF U P
|
February 15, 2007 |
|
MADHURI Vs. STATE OF U P
|
September 28, 2007 |
|
MADHURI ALIAS MADHVI Vs. STATE OF U P
|
August 3, 2007 |
|
MADHURI DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS II KANPUR NAGAR
|
March 12, 2007 |
|
MADHURI SINGH Vs. STATE OF U P
|
July 17, 2007 |
|
MAHALAXMI GRAMODYOG SANSTHAN Vs. COMMISSIONER, TRADE TAX
|
April 23, 2007 |
|
MAHANT BASANT KUMAR GIRI Vs. JAGRUP GIRI
|
August 20, 2007 |
|
MAHANT GIRRAJ PRASAD Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
April 2, 2007 |
|
MAHANT KUNJ BEHARI SHARMA Vs. STATE OF U P
|
April 10, 2007 |
|
MAHARAJ BAHADUR SAXENA Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ANR.
|
April 6, 2007 |
|
MAHARAJ CHATENDEV ABDHOOT JI ASHRAM ASSOCIATION Vs. STATE OF UTTARAKHAND
|
May 4, 2007 |
|
MAHARAJ DEEN TRIPATHI Vs. STATE OF U P
|
January 12, 2007 |
|
MAHAVEER SINGH Vs. STATE OF U P
|
February 20, 2007 |
|
MAHAVIR PRASAD Vs. STATE OF U.P. THROUGH THE SECRETARY DEPARTMENT OF LOCAL BODIES AND OTHERS
|
July 19, 2007 |
|
MAHENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
|
March 20, 2007 |
|
MAHENDRA Vs. STATE OF U P
|
March 28, 2007 |
|
MAHENDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
August 1, 2007 |
|
Mahendra Bal Shukla and another Vs. State of U.P. and others
|
April 6, 2007 |
|
MAHENDRA KAUR Vs. VITH ADDITIONAL DISTRICT JUDGE PILIBHIT
|
July 2, 2007 |
|
MAHENDRA KUMAR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
August 13, 2007 |
|
MAHENDRA NATH CHAUBEY Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
May 18, 2007 |
|
MAHENDRA NATH YADAV Vs. STATE OF U P
|
July 24, 2007 |
|
MAHENDRA PAL SINGH Vs. DISTRICT BASIC EDUCATION OFFICER
|
April 11, 2007 |
|
MAHENDRA PAL SINGH Vs. STATE OF U P
|
January 4, 2007 |
|
MAHENDRA PRATAP SHARMA Vs. STATE OF U P
|
November 6, 2007 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
August 22, 2007 |
|
MAHENDRA PRATAP SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
May 21, 2007 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
October 4, 2007 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
January 9, 2007 |
|
MAHENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
|
September 5, 2007 |
|
MAHENDRA SINGH CHAUDHARY Vs. R C AND E O MATHURA
|
November 26, 2007 |
|
MAHENDRA SINGH RAJPUT Vs. UNION OF INDIA
|
April 19, 2007 |
|
MAHESH Vs. STATE OF U P
|
August 23, 2007 |
|
MAHESH (DEAD) THROUGH LRS Vs. DY. DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
July 23, 2007 |
|
MAHESH CHAND AGARWAL Vs. UNION OF INDIA
|
March 28, 2007 |
|
MAHESH CHANDRA Vs. ADDITIONAL DISTRICT JUDGE ETAWAH
|
August 6, 2007 |
|
MAHESH CHANDRA Vs. STATE OF U P
|
July 19, 2007 |
|
MAHESH CHANDRA MISRA Vs. STATE OF U P
|
July 9, 2007 |
|
MAHESH KUMAR Vs. SHIBBO SINGH
|
August 1, 2007 |
|
MAHESH KUMAR AGRAWAL Vs. VIJAY PAL GOEL
|
November 14, 2007 |
|
MAHESH KUMAR SHARMA Vs. STATE OF U P
|
April 25, 2007 |
|
MAHESH KUMAR YADAV Vs. STATE OF U P
|
October 10, 2007 |
|
MAHESH NARAIN MAHESHWARI AND ANOTHER Vs. J.S.D. PROPERTIES AND OTHERS
|
December 10, 2007 |
|
MAHESH NARAIN SHUKLA AND ANOTHER Vs. VITH A.D.J. AND OTHERS
|
March 8, 2007 |
|
Mahesh Prakash Rai and others Vs. Central Administrative Tribunal, Allahabad and others
|
May 8, 2007 |
|
MAHESH PRASAD Vs. RAM DAS
|
July 18, 2007 |
|
Mahesh Pratap Shukla Vs. Director Personal, BHEL, New Delhi and others
|
May 23, 2007 |
|
MAHEY ALAM ALIAS MOHD ALAM RAJU Vs. STATE O
|
August 23, 2007 |
|
MAHFOOZ Vs. STATE OF U P
|
March 16, 2007 |
|
MAHIDHAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
March 1, 2007 |
|
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND
|
October 1, 2007 |
|
MAITREYA PROJECT TRUST GORAKHPUR Vs. STATE OF U P
|
July 13, 2007 |
|
MAJHOLA DISTILLERY AND CHEMICAL WORKS Vs. COMMISSIONER OF TRADE TAX
|
January 10, 2007 |
|
MAJHOLA DISTILLERY AND CHEMICAL WORKS, PILIBHIT Vs. STATE OF UTTAR PRADESH AND OTHERS
|
October 4, 2007 |
|
MAJIDAN Vs. ISHAQ BASHIR
|
August 8, 2007 |
|
Major D.S. Bisht Vs. State of U.P. and others
|
May 25, 2007 |
|
MAJOR SUKHDAYAL SINGH Vs. STATE OF U P
|
September 27, 2007 |
|
MAJOR SUKHDIAL SINGH Vs. STATE OF U.P. AND OTHERS
|
August 27, 2007 |
|
MAKANDAR ALIAS MUKADDAR SINGH Vs. STATE OF U P
|
April 26, 2007 |
|
MAKHAN LAL Vs. STATE OF U P
|
April 27, 2007 |
|
MAKSOOD Vs. STATE OF U P
|
May 24, 2007 |
|
MAKSUDAN MISRA Vs. ADDITIONAL DISTRICT JUDGE BALLIA
|
April 17, 2007 |
|
MALKHAN SINGH Vs. STATE OF U P
|
May 24, 2007 |
|
MALOOK SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE NAINITAL
|
August 1, 2007 |
|
Malti Devi Vs. State of U.P. and another
|
January 3, 2007 |
|
MALTI GUPTA Vs. DEPUTY DIRECTOR OF EDUCATION
|
May 14, 2007 |
|
MAN MOHAN BHASIN @LAKKHI Vs. STATE OF U.P. AND ANOTHER
|
September 17, 2007 |
|
MAN VISHRAM SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS BAHRAICH
|
April 6, 2007 |
|
MANAGING COMMITTEE FARRUKHABAD CITY GIRLS HIGHER SECONDARY SCHOOL Vs. ROSE MARY LAL
|
May 22, 2007 |
|
MANAGING DIRECTOR U P STATE BRIDGE CORPORATION LTD Vs. NEERAJ UPADHYAYA
|
May 25, 2007 |
|
MANBODH Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW CAMP AT AZAMGARH AND OTHERS
|
April 9, 2007 |
|
MANGAL SINGH GRAM PRADHAN Vs. RAM LAL
|
February 7, 2007 |
|
MANIK CHANDRA Vs. STATE OF U P
|
July 5, 2007 |
|
MANISH KUMAR SON OF SHIV DAYAL Vs. STATE OF U P
|
October 11, 2007 |
|
MANISH KUMAR SON OF SRI R.K. GUPTA Vs. INCOME TAX OFFICER AND UNION OF INDIA (UOI) THROUGH CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
|
April 12, 2007 |
|
MANISH KUMAR TIWARI Vs. STATE OF U P
|
May 11, 2007 |
|
MANISH SIROHI Vs. MEENAKSHI
|
July 31, 2007 |
|
MANISH TYAGI Vs. STATE OF U P
|
March 29, 2007 |
|
MANISH TYAGI Vs. STATE OF U P
|
March 31, 2007 |
|
MANJU DEVI Vs. ADDITIONAL DISTRICT JUDGE VIIITH ALLAHABAD
|
July 17, 2007 |
|
Manju Lata Agrawal (Smt.) Vs. State of U.P. and others
|
September 20, 2007 |
|
MANJU RANI BHARTI Vs. MAHANAND MISRA UPPER SHIKSHA NIDESHAK
|
March 8, 2007 |
|
MANJU SHARMA Vs. KANAN SHARMA
|
February 6, 2007 |
|
MANJU SHIKDAR Vs. GENERAL MANAGER PLANING AND DEVLOPMENT STATE BANK OF INDORE
|
November 21, 2007 |
|
MANJU SINGH Vs. STATE OF U.P.
|
July 16, 2007 |
|
MANJU TOMAR Vs. STATE OF U P
|
September 6, 2007 |
|
MANJULA DEVI MISHRA Vs. COMMERCIAL MOTORS KANPUR
|
March 2, 2007 |
|
MANNI LAL GUPTA Vs. WAQF HAJI INAYAT HUSSAIN
|
January 3, 2007 |
|
MANNU ALIAS MUNNU ALIAS SAMSULZAMA Vs. STATE OF U P
|
February 12, 2007 |
|
MANOJ ALIAS MANNU Vs. STATE OF U P
|
July 20, 2007 |
|
MANOJ ARORA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
|
April 25, 2007 |
|
MANOJ KUMAR Vs. STATE OF U P
|
March 14, 2007 |
|
MANOJ KUMAR Vs. STATE OF U P
|
August 7, 2007 |
|
MANOJ KUMAR Vs. SAUD
|
December 18, 2007 |
|
MANOJ KUMAR GUPTA Vs. C B I DE
|
September 21, 2007 |
|
MANOJ KUMAR PAL Vs. STATE OF U P
|
July 19, 2007 |
|
MANOJ KUMAR PANDEY Vs. STATE O
|
November 2, 2007 |
|
MANOJ KUMAR RAVI Vs. DISTRICT MAGISTRATE/COLLECTOR DEHRADUN
|
December 17, 2007 |
|
MANOJ KUMAR SHARMA Vs. STATE OF U P
|
June 11, 2007 |
|
MANOJ KUMAR SINGH Vs. STATE OF U P
|
July 13, 2007 |
|
MANOJ KUMAR SINGH Vs. STATE OF U P
|
August 23, 2007 |
|
MANOJ KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
April 13, 2007 |
|
MANOJ SHAHU Vs. STATE O
|
September 27, 2007 |
|
MANOJ SINGH Vs. ADDL DISTRICT JUDGE UNNAO
|
April 27, 2007 |
|
MANORMA SINGH Vs. S D M GHOSI MAU
|
December 5, 2007 |
|
MANSARAM NAINWAL Vs. PRESIDING OFFICER LABOUR COURT DEHRADUN
|
April 12, 2007 |
|
MANSSUR BACHCHU LAL AND ORS Vs. STATE OF U P
|
May 21, 2007 |
|
MAQSOOD ALAM AND OTHERS Vs. SANYUKT SANCHALAK CHAKBANDI, AZAMGARH AND OTHERS
|
September 13, 2007 |
|
MARCH MAHESH NARAIN SHUKLA AND ANOTHER Vs. VITH A.D.J. ALLAHABAD, AND OTHERS
|
March 8, 2007 |
|
MARKANDEY MAURYA Vs. STATE OF U P
|
November 12, 2007 |
|
MARKANDEY SINGH Vs. CHANMUNI DEVI
|
August 10, 2007 |
|
MARUTI KUMAR SINGH SON OF SHRI SUKURU SINGH YADAV Vs. GENERAL DIRECTOR, MEDICAL EDUCATION AND TRAINING
|
March 1, 2007 |
|
MASAN ALI Vs. UNION OF INDIA
|
November 16, 2007 |
|
MASARRAT ALI @ BITTAN Vs. STATE OF U.P. AND OTHER
|
January 5, 2007 |
|
MATA PRASAD Vs. STATE OF U P
|
April 25, 2007 |
|
MATA PRASAD JAIN Vs. VIITH ADDL CIVIL JUDGE/PRESCRIBED AUTHORITY AGRA
|
April 13, 2007 |
|
MAULANA ABID HASAN Vs. STATE OF U P
|
July 20, 2007 |
|
MAYA DEVI Vs. BANK OF BARODA
|
March 7, 2007 |
|
MAYA DEVI AND ANOTHER Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
September 6, 2007 |
|
MAYA LATWAL Vs. UTTARANCHAL RAJYA PARIVAHAN NIGAM
|
February 26, 2007 |
|
MAYUR PACKAGING INDUSTRIES Vs. U P STATE FINANCIAL CORPORATION
|
April 11, 2007 |
|
MCDOWELL AND COMPANY LIMITED Vs. STATE OF U P
|
March 16, 2007 |
|
MEENA SINGH Vs. STATE OF U P
|
March 15, 2007 |
|
MEENU DEVI Vs. STATE OF U P
|
March 7, 2007 |
|
MEERA Vs. STATE OF U P
|
March 12, 2007 |
|
MEERA YADAV Vs. STATE OF U P
|
October 9, 2007 |
|
MEGHRAJ Vs. STATE O
|
December 13, 2007 |
|
Mehandi Hassan (Dr.) and another Vs. State of U.P. and others
|
March 23, 2007 |
|
MEHARBAN AND ANOTHER Vs. YUSUF AND 4 OTHERS
|
April 19, 2007 |
|
MEHRAJ Vs. RAVI PRAKASH VERMA
|
August 6, 2007 |
|
MEMBER SECRETARY CO OPERATIVE BANK CENTRALIZED Vs. APPELLATE AUTHORITY
|
May 7, 2007 |
|
MENKA GANDHI Vs. UNION OF INDIA AND OTHERS
|
August 23, 2007 |
|
MENTHA & ALLIED PRODUCTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 8, 2007 |
|
MENTHA AND ALLIED PRODUCTS P. LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 9, 2007 |
|
MERAJ UDDIN Vs. UNION OF INDIA
|
January 8, 2007 |
|
MEWA LAL DWARIKA PRASAD Vs. CIT
|
April 6, 2007 |
|
MEWA LAL THROUGH RAM BALI AND OTHERS Vs. D.D.C. AND OTHERS
|
July 26, 2007 |
|
MEWA RAM Vs. STATE OF U P
|
March 2, 2007 |
|
MIDI EXTRUSIONS LIMITED Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
August 1, 2007 |
|
MIHI LAL AND ANOTHER Vs. NEK RAM AND OTHERS
|
April 12, 2007 |
|
MILAN KUMAR SINGH Vs. STATE OF U P
|
July 18, 2007 |
|
MINAKSHI GAUR Vs. STATE OF U P
|
December 4, 2007 |
|
MINTOO ALIAS ANIRUDH PANDEY Vs. STATE OF U P
|
February 19, 2007 |
|
MISRI LAL Vs. STATE
|
August 11, 2007 |
|
Miss Aasejorgensen and Another Vs. State Of U.P.
|
November 30, 2007 |
|
MISUKI EXPORTS PVT LTD Vs. STATE BANK OF INDIA
|
November 21, 2007 |
|
Mithlesh Kumar Chaturvedi Vs. Registrar,Trade Union Labour Commissioner s Office,Kanpur & Ors.
|
October 23, 2007 |
|
MODI DISTILLERY Vs. CESTAT, NEW DELHI
|
May 8, 2007 |
|
MODI SPINNING AND WEAVING MILLS Vs. COMMISSIONER, TRADE TAX
|
October 4, 2007 |
|
MOHAMDABAD COLD STORAGE PRIVATELTD Vs. DAKSHINANCHAL VIDUT VITRAN NIGAMLTD
|
July 18, 2007 |
|
MOHAMMAD ASHARAF Vs. ADDITIONAL DISTRICT JUDGE COURT NO 9 VARANASI
|
October 10, 2007 |
|
MOHAMMAD ASLAM Vs. STATE OF U.P.
|
October 26, 2007 |
|
MOHAMMAD IBRAHIM Vs. MOHD YUSUF
|
May 1, 2007 |
|
MOHAMMAD SABIR Vs. STATE OF U P
|
August 17, 2007 |
|
MOHAMMAD SIRAJUL HAG Vs. RENT CONTROL AND EVICTION OFFICER (FIRST) AND OTHERS
|
May 23, 2007 |
|
MOHAMMAD YUNUS Vs. VITH ADDITIONAL DISTRICT JUDGE, ETAWAH AND OTHERS
|
March 23, 2007 |
|
MOHAMMAD ZAFAR Vs. STATE OF U P
|
October 9, 2007 |
|
MOHAMMED YUSUF Vs. STATE OF UTTAR PRADESH
|
August 7, 2007 |
|
MOHAN CHANDRA TAMTA Vs. ALI AHMAD
|
June 8, 2007 |
|
MOHAN LAL SHUKLA Vs. SMT. NOOR JAHAN AND OTHERS
|
April 19, 2007 |
|
MOHAN LAL VISHWAKARMA Vs. HIGH COURT OF JUDICATURE AT ALLHABAD
|
March 2, 2007 |
|
MOHD ABULAS KHAN Vs. STATE OF U P
|
February 20, 2007 |
|
MOHD ALI UMAR Vs. HASAN MOHD UMAR
|
February 9, 2007 |
|
MOHD ARIF Vs. DISTT BASIC EDUCATION OFFICER ETAWAH
|
April 26, 2007 |
|
MOHD DAUD Vs. STATE OF U P
|
July 19, 2007 |
|
MOHD DAUD AND ANR Vs. STATE OF U P AND ANR
|
September 19, 2007 |
|
MOHD HAKIM Vs. STATE OF U P
|
December 11, 2007 |
|
MOHD HANEEF Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
|
November 15, 2007 |
|
MOHD HANIF Vs. IX ADDL D J MUZAFFARNAGAR
|
April 13, 2007 |
|
MOHD HASEEM FARUQ Vs. STATE OF U P
|
January 24, 2007 |
|
MOHD HUSSAIN Vs. BANK OF INDIA
|
August 28, 2007 |
|
MOHD ILYAS Vs. RENT CONTROL AND EVICTION OFFICER MORADABAD
|
March 7, 2007 |
|
MOHD ISHAQ Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
July 5, 2007 |
|
MOHD ISHAQ KHAN Vs. JAVED ANWAR
|
April 3, 2007 |
|
MOHD ISHAQUE Vs. STATE OF U P
|
August 30, 2007 |
|
MOHD ISLAMUDDIN ALIAS ISLAM Vs. ZAMEER ALAM
|
March 19, 2007 |
|
MOHD JAN KHAN Vs. STATE OF U P
|
January 29, 2007 |
|
MOHD JAVED Vs. STATE OF U P
|
January 17, 2007 |
|
MOHD JAVED KHAN Vs. STATE OF U P
|
December 17, 2007 |
|
MOHD MOHSIN Vs. DISTRICT JUDGE MEERUT
|
September 26, 2007 |
|
MOHD MURTZA KHAN Vs. STATE OF U P
|
April 9, 2007 |
|
MOHD MUSTAFA Vs. UP ZILADHIKARI PHOOLPUR AZAMGARH
|
July 11, 2007 |
|
MOHD QASIM Vs. RAJBALA
|
May 2, 2007 |
|
MOHD RAFEEQ Vs. SHANTI SWAROOP SURI
|
October 8, 2007 |
|
MOHD RAIS KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
|
April 4, 2007 |
|
MOHD SAYEED Vs. SHAHANSHAH ALAM
|
July 26, 2007 |
|
MOHD SAYEED QURESHI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 1 BAREILLY
|
July 25, 2007 |
|
MOHD SHAH Vs. STATE OF U P
|
May 24, 2007 |
|
MOHD SHAHID Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/SPECIAL JUDGE E C ACT
MEERUT
|
November 27, 2007 |
|
MOHD SHAHID; GULAB; JAMIL AHMAD ALIAS J K ; JUGGU ALIAS WASIM AHMAD Vs. STATE OF U P
|
June 11, 2007 |
|
MOHD SHOAIB Vs. VAISHNAV DAS D
|
August 23, 2007 |
|
MOHD TABIB KHAN Vs. STATE OF U P
|
September 25, 2007 |
|
MOHD TARIK ALIAS GUDDU Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
|
December 6, 2007 |
|
MOHD VAID KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
|
April 10, 2007 |
|
MOHD YASIN KHAN Vs. STATE OF U P
|
September 7, 2007 |
|
MOHD YUSUF Vs. STATE OF U P
|
August 7, 2007 |
|
MOHD YUSUF Vs. STATE OF U P
|
June 5, 2007 |
|
MOHD YUSUF Vs. STATE OF U P
|
July 19, 2007 |
|
MOHD. ABBAS Vs. SETTLEMENT OFFICER, CONSOLIDATION
|
March 29, 2007 |
|
MOHD. AHMAD Vs. STATE OF U.P.
|
July 27, 2007 |
|
Mohd. Ayub Vs. State of U.P. and others
|
November 28, 2007 |
|
Mohd. Ishaque and Anr. Vs. State of U.P.& Anr.
|
August 30, 2007 |
|
MOHD. JAVED Vs. WAQF KABRISTAN AND MASJID AND OTHERS
|
February 26, 2007 |
|
MOHD. MOHSIN AND ANOTHER Vs. DISTRICT JUDGE, MEERUT AND OTHERS
|
September 26, 2007 |
|
MOHD. NASIR Vs. ADDL. DISTRICT JUDGE, COURT NO. 1, KANPUR DEHAT AND OTHERS
|
February 7, 2007 |
|
MOHD. SULTAN KHAN Vs. COMMISSIONER, TRADE TAX
|
October 12, 2007 |
|
MOHD. TALIB AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
January 17, 2007 |
|
MOHINDER SINGH PANDHER Vs. C B I S P E NEW DELHI
|
December 14, 2007 |
|
MOHIT DANIYAL Vs. STATE OF U P
|
February 28, 2007 |
|
MOHIT PAPER MILLS LTD Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD
|
August 3, 2007 |
|
MOHMOOD HUSAIN SIDDIQUI Vs. MANJOOR AHMAD KHAN
|
January 22, 2007 |
|
MOLIKA BANERJI Vs. UNIVERSITY OF ALLAHABAD
|
August 30, 2007 |
|
MOMINA Vs. STATE OF U P
|
March 28, 2007 |
|
MONIKA CHOPRA Vs. UNION OF INDIA
|
July 6, 2007 |
|
MONIKA MARRY HUSSAIN Vs. STATE OF U P
|
May 23, 2007 |
|
MONU AND OTHERS Vs. STATE OF U.P.
|
July 27, 2007 |
|
MOOL CHAND Vs. STATE OF U P
|
October 31, 2007 |
|
MOOL CHANDRA Vs. STATE OF U P
|
July 6, 2007 |
|
MOOL CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA
|
March 28, 2007 |
|
MOONA DEVI Vs. BAIJ NATH AND OTHERS
|
July 4, 2007 |
|
MORADABAD DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. V R CONSTRUCTIONS AND ENGINEERING COMPANY THROUGH ITS PARTNER NASIM AKHTAR AND SALIM AKHTAR
|
November 23, 2007 |
|
MORIROKU UT INDIA PVT. LTD Vs. STATE OF U.P.
|
April 6, 2007 |
|
MOTHER INDIA REFRIGERATION INDUSTRIES PRIVATE LTD. (A COMPANY REGISTERED UNDER THE INDIAN COMPINES ACT, 1956) THROUGH ITS DIRECTOR HARI OM RASTOGI AND HARI OM RASTOGI SON OF LATE SRI RAGHUNANDAN PRASAD RASTOGI Vs. DAKSHINANCHAL VIDUT VITRAN NIGAM LTD. (DVVNL) THROUGH ITS MANAGING DIRECTOR,
|
July 18, 2007 |
|
MOTI LAL Vs. STATE OF U P
|
November 28, 2007 |
|
MOTI LAL Vs. RAM SINGH
|
May 22, 2007 |
|
MOTI LAL AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
|
July 3, 2007 |
|
MOTI LAL S/O LATE SHANKAR NATH AND ORS Vs. STATE OF U P
|
November 20, 2007 |
|
MOTI LAL YADAV Vs. STATE OF U P
|
October 24, 2007 |
|
MRIGENDRA PANDEY Vs. CHAIRMAN, U.P. RAJKIYA NIRMAN NIGAM LTD.
|
October 31, 2007 |
|
MRITUNJAYA KUMAR SINGH Vs. ADDL DISTRICT JUDGE ALLAHABAD
|
May 25, 2007 |
|
MRITYUNJAY SINGH YADAV Vs. STATE OF U P
|
July 12, 2007 |
|
MST. DHANIA Vs. ASSISTANT REGIONAL DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
August 1, 2007 |
|
MUJAHID Vs. STATE OF U P
|
August 14, 2007 |
|
MUJIBUR REHMAN Vs. STATE OF U P
|
April 6, 2007 |
|
MUKESH Vs. STATE OF U P
|
March 30, 2007 |
|
MUKESH AGARWAL Vs. RAILWAY CLAIMS TRIBUNAL
|
August 17, 2007 |
|
MUKESH ALIAS TIPLA Vs. STATE
|
August 3, 2007 |
|
MUKESH KUMAR GUPTA Vs. STATE OF U P
|
April 5, 2007 |
|
MUKESH KUMAR JAIN Vs. LAXMI NARAIN GUPTA AND OTHERS
|
September 17, 2007 |
|
MUKH RAM Vs. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD
|
March 8, 2007 |
|
MUKTESHWAR SINGH Vs. STATE OF U P
|
April 25, 2007 |
|
MUKUND LAL TRIPATHI Vs. BANDA DISTRICT CO
|
May 8, 2007 |
|
MUMINLAL Vs. STATE OF UP
|
December 19, 2007 |
|
MUMTAZUL HAQ Vs. M/S. SHARFUDDIN AND SONS AND OTHERS
|
March 8, 2007 |
|
MUNEER AHMAD Vs. STATE OF U.P. AND ANR.
|
February 20, 2007 |
|
MUNESH PRASAD Vs. STATE OF U P
|
September 21, 2007 |
|
MUNISH CHANDRA Vs. ADDL DISTRICT JUDGE BIJNOR
|
August 7, 2007 |
|
MUNISH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
May 31, 2007 |
|
MUNNA LAL Vs. SARASWATI
|
May 9, 2007 |
|
MUNNA LAL Vs. DEVENDRA BAHADUR SINGH CHANDEL
|
September 20, 2007 |
|
MUNNA LAL Vs. SPECIAL JUDGE ANTI-CORRUPTION MEERUT
|
February 19, 2007 |
|
MUNNA LAL KASHYAP Vs. STATE OF U P
|
May 1, 2007 |
|
MUNNA LAL SONS & CO. Vs. COMMISSIONER OF TRADE TAX
|
January 9, 2007 |
|
MUNNA RAM Vs. STATE OF U P
|
April 26, 2007 |
|
MUNNAN BIBI Vs. MANJU
|
December 11, 2007 |
|
MUNNI DEVI Vs. NAGAR NIGAM
|
March 23, 2007 |
|
MUNNI DEVI Vs. STATE OF U P
|
June 5, 2007 |
|
MUNNI LAL Vs. SPECIAL JUDGE E C ACT BASTI
|
January 12, 2007 |
|
MUNNOO (DEAD) Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
August 7, 2007 |
|
MUNNU LAL Vs. STATE OF U P
|
July 17, 2007 |
|
MUNNU LAL GAUTAM Vs. STATE OF U P
|
July 9, 2007 |
|
MUNSHI Vs. STATE OF U P
|
July 27, 2007 |
|
MURALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
May 9, 2007 |
|
MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
|
July 13, 2007 |
|
MURARI LAL Vs. STATE OF U P
|
April 24, 2007 |
|
MURLI Vs. STATE OF U P
|
September 10, 2007 |
|
MURLIDHAR Vs. STATE OF U.P.
|
February 23, 2007 |
|
MUSHTAQ AHMAD Vs. STATE OF U.P. AND ORS.
|
March 30, 2007 |
|
MUSTAFA AHMAD KHAN Vs. CHANCELLOR, LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS
|
January 2, 2007 |
|
MUSTAKIM Vs. STATE OF U P
|
November 29, 2007 |
|
MUZAFFAR NAGAR EYE RELIEF SOCIETY MUZAFFAR NAGAR Vs. VTH ADDL DISTRICT JUDGE MUZAFFAR NAGAR
|
February 5, 2007 |
|
N S PACKAGING P LTD Vs. STATE OF U P
|
April 23, 2007 |
|
NAAGAR SINGH Vs. STATE OF U P
|
February 9, 2007 |
|
NAGAR AYUKT, NAGAR NIGAM Vs. MUJIB ULLA KHAN
|
April 19, 2007 |
|
NAGAR MAHAPALIKA GORAKHPUR Vs. PARASNATH JI TRUST
|
August 7, 2007 |
|
NAGAR PALIKA PARISHAD JASPUR -REVISIONIST Vs. SOORAJ SINGH
|
May 28, 2007 |
|
NAGAR PANCHAYAT KITHORE MEERUT Vs. PRESIDING OFFICER PEETHASIN ADHIKARI AUTHORITY/LABOUR COURT U P MEERUT
|
February 19, 2007 |
|
NAGAR PANCHAYAT LANDHORA Vs. DAMODAR PRASAD
|
February 22, 2007 |
|
NAGENDRA KUMAR PANDEY Vs. CHANCELLOR LUCKNOW UNIVERSITY
|
December 18, 2007 |
|
NAGENDRA PRASAD DWIVEDI Vs. STATE OF U P
|
April 24, 2007 |
|
NAIM PAL SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION BULANDSHAHAR
|
July 10, 2007 |
|
NAIN SINGH Vs. STATE OF U.P.
|
July 26, 2007 |
|
NAINITAL HOTEL CO P LTD Vs. STATE OF UTTARANCHAL
|
April 25, 2007 |
|
Nainital Hotel Co P LTD Vs. State of Uttaranchal
|
July 1, 2007 |
|
NAJIR Vs. STATE
|
October 1, 2007 |
|
NAND KISHORE Vs. MUNNI DEVI
|
April 20, 2007 |
|
NAND KISHORE Vs. ADDL DISTRICT JUDGE ALLAHABAD
|
April 6, 2007 |
|
NAND KISHORE SAXENA Vs. WASIF AHMAD
|
April 4, 2007 |
|
NAND KUMAR YADAV Vs. STATE OF U.P. AND OTHERS
|
May 21, 2007 |
|
NAND LAL Vs. RANI DEVI
|
June 14, 2007 |
|
NAND LAL Vs. EXECUTIVE ENGINEER BARD SAGAR CANAL CONSTRUCTION DIVISION-I MIRZAPUR AND
|
December 7, 2007 |
|
NAND LAL Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
|
January 2, 2007 |
|
NAND LAL SINGH Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
March 30, 2007 |
|
NANDITA DEVI (SMT.) AND OTHERS Vs. VIITH A.D.J., JAUNPUR AND OTHERS
|
July 18, 2007 |
|
NANDU PATEL ALIAS NAND LAL Vs. STATE OF U P
|
March 30, 2007 |
|
NANGU ALIAS RAM KUMAR Vs. STATE OF U P
|
January 12, 2007 |
|
Nanhey Lal Dubey Vs. XVth Addl District Judge, Kanpur Nagar and others
|
March 14, 2007 |
|
Nanhey lal Gupta Vs. U.P. Upbhogta Sahkari Sangh Limited and another Opposite Parties
|
May 2, 2007 |
|
NANHEY TIWARI ALIAS KAMLESH TIWARI Vs. STATE OF U P
|
September 27, 2007 |
|
NANKU PRASAD Vs. RAMESHWAR GIRI
|
January 18, 2007 |
|
NANKU SINGH Vs. STATE OF U P
|
August 18, 2007 |
|
NARAIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
May 7, 2007 |
|
NARAIN DAS Vs. STATE OF U P
|
April 6, 2007 |
|
NARAIN DAS AND OTHERS Vs. LAXMAN PRASAD
|
September 24, 2007 |
|
NARAIN DAS VERMA Vs. RAM SEWAK AND ORS.
|
April 3, 2007 |
|
NARAIN DASS AND ORS. Vs. LAXMAN PRASAD
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August 24, 2007 |
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NARAIN SHUKLA Vs. STATE OF U P
|
March 21, 2007 |
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NARENDRA Vs. STATE
|
April 18, 2007 |
|
NARENDRA ALIAS RINKU Vs. STATE OF U P
|
February 28, 2007 |
|
NARENDRA KUMAR Vs. STATE OF U P
|
February 26, 2007 |
|
NARENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE AGRA
|
February 23, 2007 |
|
NARENDRA KUMAR Vs. SUB-ADDITIONAL DISTT JUDGE MEERUT
|
January 22, 2007 |
|
NARENDRA KUMAR Vs. C B I
|
August 23, 2007 |
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NARENDRA KUMAR Vs. NAGAR SWASTH ADHIKARI AGRA
|
May 23, 2007 |
|
NARENDRA KUMAR JAUHARI Vs. STATE OF U P
|
January 9, 2007 |
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NARENDRA KUMAR SHARMA AND ORS. Vs. RAJENDRA KUMAR JAIN AND ORS.
|
May 14, 2007 |
|
NARENDRA KUMAR SHUKLA Vs. STATE OF U P
|
February 1, 2007 |
|
NARENDRA KUMAR SHUKLA S/O GIRJA SHANKER SHUKLA Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY (EDUCATION), GOVERNMENT OF UTTAR PRADESH
|
February 9, 2007 |
|
NARENDRA NATH VISHWAKARMA Vs. STATE OF U P
|
May 11, 2007 |
|
NARENDRA PANDIT Vs. STATE OF UTTARANCHAL
|
October 24, 2007 |
|
NARENDRA PRAKASH SHARMA Vs. STATE OF U P
|
March 9, 2007 |
|
NARENDRA SINGH Vs. STATE OF U.P.
|
May 25, 2007 |
|
NARENDRA VERMA Vs. VANDANA VERMA
|
April 18, 2007 |
|
NARENDRA VIKRAM SINGH Vs. STATE OF U P
|
February 6, 2007 |
|
NARESH ALIAS BARE BAUA Vs. STATE OF U P
|
April 6, 2007 |
|
NARESH CHANDRA GUPTA Vs. RAJENDRA MOHAN
|
February 1, 2007 |
|
NARESH CHANDRA GUPTA Vs. COMMISSIONER, TRADE TAX
|
March 30, 2007 |
|
NARESH SPINERS LIMITED Vs. STATE BANK OF INDIA
|
May 3, 2007 |
|
NAROTTAM Vs. GANPAT SAHKARI AVAS SAMITI LIMITED
|
October 23, 2007 |
|
NARUTTAM BAIHARWANI Vs. STATE OF U P
|
November 30, 2007 |
|
NASEEB SINGH Vs. MUKESH PANDIT
|
February 2, 2007 |
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NASEEM @ LALLU Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 21, 2007 |
|
NASEEM AKHTAR Vs. ABDUL RAOOF CHISTI AND OTHERS
|
September 27, 2007 |
|
NASEEM BANOO Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL ALLAHABAD
|
March 2, 2007 |
|
NASEEM PRADEEP Vs. state
|
November 21, 2007 |
|
NASIMA BEGUM Vs. ABDUL HANNAN
|
August 13, 2007 |
|
NATHE RAM Vs. ADDL. DISTRICT JUDGE AND OTHERS
|
September 17, 2007 |
|
NATHOO LAL GANGWAR Vs. STATE OF U P
|
November 20, 2007 |
|
NATHU RAM Vs. RAJA RAM
|
June 18, 2007 |
|
NATHU RAM TIWARI Vs. U P STATE PUBLIC SERVICE TRIBUNAL
|
May 1, 2007 |
|
NATIONAL INSURANCE CO Vs. COL I N KHANNA
|
November 23, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. GAYATRI DEVI
|
November 20, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. JODHA SINGH
|
July 13, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. NANDESH TOMAR
|
July 16, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. RAJ KUMAR ARORA
|
October 24, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. RAJ KUMAR SINGH
|
April 30, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MEERA DEVI
|
May 4, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. DEEPA DEVI AND ORS
|
December 11, 2007 |
|
NATIONAL INSURANCE COMPANY Vs. SMT. MANJU GUPTA AND OTHERS
|
March 13, 2007 |
|
NATIONAL INSURANCE COMPANY Vs. BANKEY BIHARI LAL
|
September 13, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. AJAY KUMAR PANDEY
|
July 17, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ANISA BEGUM
|
May 7, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJ AMITENDRA JAIN
|
April 23, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SAEED AHMAD
|
March 30, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PITAM SINGH
|
March 29, 2007 |
|
National Insurance Company LTD Vs. Anusuiya Devi
|
March 22, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. INDIRA SRIVASTAVA
|
April 6, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAJ KUMAR SINGH AND OTHERS
|
April 30, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAJENDRA PRASAD
|
March 15, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ADITYA KUMAR
|
March 15, 2007 |
|
NATIONAL INSURANCE COMPANYLTD Vs. MOHD ASIF
|
May 15, 2007 |
|
NATIONAL OVERSEAS Vs. EXPORT CREDIT GUARANTEE CORP
|
August 17, 2007 |
|
NATIONAL TEXTILES CORPORATION UTTAR PRADESHLTD Vs. PRESIDING OFFICER IVTH LABOUR COURT KANPUR
|
May 23, 2007 |
|
NATIONAL THERMAL POWER CORPORATION Vs. STATE OF UP
|
August 22, 2007 |
|
NATIONAL THERMAL POWER CORPORATION VIDYUT NAGAR GHAZIABAD Vs. STATE OF U P
|
August 9, 2007 |
|
NAUSHAD Vs. STATE
|
August 24, 2007 |
|
NAUSHAD Vs. STATE OF U P
|
March 16, 2007 |
|
NAUSHAD Vs. STATE OF U P
|
January 18, 2007 |
|
NAUSHEEDA Vs. STATE OF U P
|
February 23, 2007 |
|
NAUSIDA D/O LATE KAMIL W/O MOHD AFZAL Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY HOME, GOVERNMENT OF UTTAR PRADESH; SENIOR SUPERINTENDENT OF POLICE; STATION HOUSE OFFICER AND SAFDAR SON OF SEEDA
|
February 23, 2007 |
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NAV BHARAT EXPORTS Vs. STATE OF U P
|
March 2, 2007 |
|
NAV FINANCIERS Vs. UNION OF INDIA
|
March 22, 2007 |
|
NAV RATAN GUPTA Vs. STATE OF U P
|
April 23, 2007 |
|
NAVEEN KUMAR Vs. ADDITIONAL DISTRICT JUDGE/F T C COURT NO 3 MEERUT
|
August 10, 2007 |
|
NAVEEN KUMAR MISRA Vs. BHUVAN CHAND PANDEY
|
March 22, 2007 |
|
NAVEEN TEXTILE AGENCIES THROUGH SRI NAVEEN MALHOTRA, PROPRIETOR Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL AND COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2007 |
|
NAVIN KUMAR GOSWAMI Vs. STATE OF U P
|
September 26, 2007 |
|
NAWAB Vs. STATE OF U P
|
August 8, 2007 |
|
NAWAB HASAN Vs. STATE OF U P
|
April 23, 2007 |
|
NAWAB SINGH Vs. STATE OF U P
|
July 26, 2007 |
|
NAWAL SINGH Vs. STATE OF U P
|
November 15, 2007 |
|
NAZIM KHAN Vs. STATE OF U P
|
January 4, 2007 |
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NEELAM MITTAL Vs. STATE OF U P
|
January 22, 2007 |
|
NEELAM SAXENA Vs. STATE OF U P
|
January 8, 2007 |
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NEELU KOHLI DAUGHTER OF LATE HEERA LAL SURI Vs. NIKHIL RUBBERS PVT. LTD
|
March 30, 2007 |
|
NEERAJ GUPTA Vs. STATE OF U P
|
July 6, 2007 |
|
NEERAJ KUMAR JAISWAL Vs. JAI PRAKASH GUPTA
|
May 8, 2007 |
|
NEERU ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
|
April 17, 2007 |
|
NEETU YADAV Vs. STATE OF U P
|
November 6, 2007 |
|
NEK RAM Vs. STATE OF U P
|
February 23, 2007 |
|
NET RAM AND SONS Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
|
July 2, 2007 |
|
Netra Pal Natthoo Vs. STATE OF U P
|
November 2, 2007 |
|
NETRAPAL SON OF RAM SANCHI Vs. STATE OF U P
|
November 2, 2007 |
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NEW BANK OF INDIA Vs. SANGAT SINGH PANWAR
|
July 26, 2007 |
|
NEW HIND TRANSPORT CO Vs. NIPPA PODDAR
|
July 10, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. MITHILESH KUMAR SAVITA
|
July 9, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. DAYA RAM
|
July 13, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. PREM SINGH BHADAURIA
|
August 1, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. PADAM SINGH
|
September 21, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHEELA DEVI
|
August 8, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARPAL SINGH
|
August 16, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA SINGH
|
February 27, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUDESH
|
April 3, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAKESH KUMAR VISHWAKARMA
|
April 11, 2007 |
|
New India Assurance Company LTD Vs. Pavitri Devi
|
April 26, 2007 |
|
New India Assurance Company LTD Vs. Devendra Devi
|
February 28, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KUNDAN SINGH
|
October 1, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. JAGDISH SINGH
|
October 9, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIKARI LAL MAURYA
|
May 14, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KAMESH SHARMA AND ANOTHER
|
April 3, 2007 |
|
NEW INDIA ASSURANCE- COMPANY LTD Vs. SUNIL BHOJ
|
July 25, 2007 |
|
NEW INDIA INSURANCE CO LTD Vs. SIYA RAM
|
May 17, 2007 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. RAJA RAM B
|
September 7, 2007 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. U.P. PUBLIC SERVICE TRIBUNAL, LUCKNOW AND OTHERS
|
February 13, 2007 |
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NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER Vs. SALEKH CHAND AND ANOTHER
|
March 29, 2007 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY N O I D A SECTOR 6 GHAZIABAD GAUTAM BUDH NAGAR Vs. STATE PUBLIC SERVICE TRIBUNAL
|
May 18, 2007 |
|
NEW SINGH TENT HOUSE AND ELECTRIC WORKS BASTI Vs. STATE OF U P
|
December 11, 2007 |
|
NIDHI WAHAL Vs. STATE OF U P
|
April 23, 2007 |
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NIHAL SINGH Vs. STATE OF U P
|
December 7, 2007 |
|
NIHALI S/O BIHARI AND; BHOORE S/O PULANDAR SINGH Vs. STATE OF U P
|
May 18, 2007 |
|
NIRANJAN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 3, 2007 |
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NIRDOSH KUMAR GOYAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
July 23, 2007 |
|
NIRMAL ROBINSON CLIFFORD AND ANOTHER Vs. VIRENDRA CHAUBEY AND OTHERS
|
April 19, 2007 |
|
NIRMALA DEVI Vs. ADDITIONAL DISTRICT JUDGE AYODHYA PRAKARAN LUCKNOW
|
August 1, 2007 |
|
NIRMALA DEVI Vs. ADDITIONAL COMMISSIONER
|
July 5, 2007 |
|
NIRMALA LAL Vs. S R CUTTING BISHOP
|
November 20, 2007 |
|
NIRMALA RAI AND OTHERS Vs. DIRECTOR OF EDUCATION (BASIC) AND OTHERSLABIC
|
November 14, 2007 |
|
NISAR AHMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
January 5, 2007 |
|
NISHA KANT RASTOGI Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
October 1, 2007 |
|
NISHA RANI AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
May 1, 2007 |
|
NISHAR Vs. STATE OF U P
|
January 3, 2007 |
|
NITIN KASANA Vs. STATE OF U P
|
January 4, 2007 |
|
NIWAS SINGH Vs. STATE OF U P
|
October 8, 2007 |
|
NIYAMUL RAZA Vs. STATE OF U P
|
January 29, 2007 |
|
NIZAM GENERAL STORE THROUGH ITS PROPRIETOR SRI NIZAM AHMAD Vs. SMT. SARLA CHATURVEDI & ANOTHER
|
February 7, 2007 |
|
NIZAMUDDIN Vs. XTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANOTHER
|
March 23, 2007 |
|
NIZAMUDDIN Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA KANPUR NAGAR
|
May 18, 2007 |
|
NO 913126828 EX CONSTABLE DRIVER GIRWAR SINGH TOMAR Vs. UNION OF INDIA
|
April 10, 2007 |
|
NOMAN MASOOD Vs. STATE OF U P
|
December 5, 2007 |
|
NOOR ALAM Vs. STATE OF U P
|
October 25, 2007 |
|
NOORULLAH Vs. ADDITIONAL COMMISSIONER MEERUT DIVISION MEERUT
|
March 20, 2007 |
|
NOVAMET INDUSTRIES (A 100% EXPORT ORIENTED UNIT), Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE,
|
July 6, 2007 |
|
NUCLEAR ATOMIC POWER SUPPLY CANTEEN Vs. COMMISSIONER, TRADE TAX
|
September 20, 2007 |
|
NURUNNISA ALIAS LALLI Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE COURT NO 4 SAHARANPUR
|
September 18, 2007 |
|
Nusrat Jamal Khan Vs. District Inspector of Schools, Sitapur and others
|
January 8, 2007 |
|
NUZHAT SUFAIRA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
April 11, 2007 |
|
OM CONTRACTORS Vs. STATE OF U P
|
November 15, 2007 |
|
OM DUTTA SHARMA S/O LATE GOPI LAL AND DEO DUTT ALIAS POORAN CHANDRA S/O DARYAO SINGH Vs. BOARD OF REVENUE,
|
February 8, 2007 |
|
OM PAL Vs. STATE OF U P
|
April 6, 2007 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
April 19, 2007 |
|
OM PRAKASH Vs. STATE OF U P
|
February 7, 2007 |
|
OM PRAKASH Vs. RAM KISHAN GUPTA
|
January 11, 2007 |
|
OM PRAKASH Vs. STATE OF U P
|
June 29, 2007 |
|
OM PRAKASH Vs. VAISH DHARAMSHALA SABHA AND OTHERS
|
March 12, 2007 |
|
OM PRAKASH AND OTHERS Vs. HAMENDRA KUMAR AND ANOTHER
|
September 20, 2007 |
|
OM PRAKASH GUPTA Vs. COMMISSIONER MORADABAD DIVISION MORADABAD
|
July 2, 2007 |
|
OM PRAKASH GUPTA Vs. ADDITIONAL PRESCRIBED AUTHORITY/ADDITIONAL DISTRICT JUDGE COURT NO 6 KANPUR NAGAR AND
|
August 13, 2007 |
|
OM PRAKASH GUPTA Vs. COMMISSIONER OF TRADE TAX
|
December 20, 2007 |
|
OM PRAKASH JALAN Vs. SMT. MANJU DEVI AND OTHERS
|
September 3, 2007 |
|
OM PRAKASH SINGH Vs. STATE OF U P
|
November 5, 2007 |
|
OM PRAKASH TEWARI Vs. UNION OF INDIA
|
July 30, 2007 |
|
OM PRAKASH TRIPATHI Vs. STATE OF U P
|
February 21, 2007 |
|
OM WATI Vs. STATE OF U P
|
August 31, 2007 |
|
OMI SAHU Vs. STATE O
|
September 27, 2007 |
|
OMKAR Vs. STATE OF U P
|
October 3, 2007 |
|
OMWATI Vs. L DAN SINGH
|
April 26, 2007 |
|
ONIDA MONIKA KARMCHARI SANGATHAN Vs. STATE OF U.P. AND ORS.
|
February 28, 2007 |
|
ORIENTAL FIRE AND GENERAL INSURANCE Vs. VERSUS
|
August 13, 2007 |
|
ORIENTAL FIRE AND GENL INS CO LTD Vs. SAVITRI DEVI
|
August 13, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SAMBHU NATH YADAV
|
May 17, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. RAMVATI
|
May 15, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SUMEGHA SHARMA
|
May 22, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. JEEVAN JANGRA
|
April 24, 2007 |
|
Oriental Insurance Co LTD Vs. Yudhister Joshi
|
April 30, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. ANJU KHARE
|
April 10, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SANJAY KUMAR
|
April 5, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. MANJU
|
March 30, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SURENDRA KUMAR
|
March 12, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANDEEP SINGH
|
April 12, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SURENDRA UMRAO
|
March 22, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NASREEN
|
October 10, 2007 |
|
ORIENTAL INSURANE CO LTD Vs. LAJJAWATI
|
March 8, 2007 |
|
ORJUN MAJUMDAR Vs. R.C. & E.O.-I, ALLAHABAD AND OTHERS
|
September 12, 2007 |
|
P A C COMMANDAN IV BATTALION ALLAHABAD Vs. KAVITA DEVI
|
October 12, 2007 |
|
P C JAIN Vs. STATE OF UTTARANCHAL
|
September 5, 2007 |
|
P K KALIA Vs. CANARA BANK LIMITED
|
July 6, 2007 |
|
P N GARG ENGINEERING AND CONTRACTORS Vs. STATE OF U P
|
April 27, 2007 |
|
P.L. JAIN Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
April 25, 2007 |
|
PADAM SINGH Vs. DISTRICT JUDGE
|
November 7, 2007 |
|
PADAM SINGH Vs. STATE OF U P
|
April 24, 2007 |
|
PADAM SINGH Vs. STATE
|
February 12, 2007 |
|
Padam Singh Sharma Vs. State of U.P.
|
July 3, 2007 |
|
PADMA WATI DEVI Vs. BOARD OF REVENUE AND OTHERS
|
March 16, 2007 |
|
PAHARPUR COOLING TOWERS LTD Vs. ANURADHA MASALA UDHYOG PVT LTD
|
December 7, 2007 |
|
PAL Vs. STATE O
|
July 16, 2007 |
|
PANCHAYATI GAUSHALA Vs. STATE OF U P
|
April 23, 2007 |
|
PANCHI PETHA STORE Vs. COMMISSIONER, SALES TAX
|
April 26, 2007 |
|
PANDIT JAGDISH NARAIN MISHRA HIGHER SECONDARY SCHOOL BHARWARI
DIST KAUSHAMBI Vs. STATE OF U P
|
November 22, 2007 |
|
PANKAJ Vs. STATE OF U P
|
January 24, 2007 |
|
PANKAJ MISHRA Vs. STATE OF U P
|
November 23, 2007 |
|
PANKAJ SHARMA Vs. STATE OF U P
|
March 20, 2007 |
|
PANKAJ SINGH Vs. STATE OF U P
|
February 2, 2007 |
|
PANKAJ SINGH Vs. STATE OF U P
|
June 6, 2007 |
|
PANKAJ SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL
|
September 24, 2007 |
|
PANKAJ TIWARI Vs. STATE OF U P
|
January 3, 2007 |
|
PANKI THERMAL POWER STATION PANKI KANPUR Vs. LABOUR COURT-III U P KANPUR
|
November 2, 2007 |
|
PAPPU Vs. STATE OF U P
|
December 13, 2007 |
|
PAPPU Vs. STATE OF U P
|
January 18, 2007 |
|
PAPPU Vs. ADDITIONAL COMMISSIONER, GORAKHPUR AND OTHERS
|
April 18, 2007 |
|
PAPPU ALIAS RAM NARAYAN KASHYAP Vs. STATE OF U P
|
August 23, 2007 |
|
PAPPU SHARMA Vs. STATE OF U.P.
|
August 31, 2007 |
|
PARAS NATH Vs. STATE OF U P
|
June 5, 2007 |
|
Paras Nath Vs. State of U.P.and others
|
November 28, 2007 |
|
PARAS NATH PAL Vs. STATE OF U P
|
May 25, 2007 |
|
PARAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER, TRADE TAX
|
February 20, 2007 |
|
PARAS TIWARI Vs. STATE OF U P
|
November 30, 2007 |
|
PARBHU Vs. ADDITIONAL COLLECTOR SANT RAVIDAS NAGAR
|
March 7, 2007 |
|
PARENTS-TEACHER S ASSOCIATION ADARSH GRAMYA INTER COLLEGE PHULPUR ALLAHABAD Vs. STATE OF U P
|
February 22, 2007 |
|
PARISHUDH MACHINES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
|
April 19, 2007 |
|
PARMANAND SINGH Vs. KAUSHILYA DEVI
|
December 3, 2007 |
|
PARMATAMA PRASAD YADAV; KRISHNA KUMAR TRIPATHI Vs. DISTRICT INFORMATION AND PUBLIC RELATION DEPARTMENT U P LUCKNOW
|
February 1, 2007 |
|
PARMINDER KAUR Vs. STATE OF U P
|
September 10, 2007 |
|
PARMINDER KAUR Vs. STATE OF U P
|
August 3, 2007 |
|
PARSI LAL SHAH Vs. IVTH ADDL DISTRICT JUDGE NAINITAL
|
November 13, 2007 |
|
PARTANTRA Vs. SANJAY KUMAR GUPTA
|
April 26, 2007 |
|
PARVATI DEVI Vs. STATE OF U P
|
June 12, 2007 |
|
PASWARA PAPERS LTD Vs. COMMISSIONER OF TRADE TAX
|
February 9, 2007 |
|
PATEL BIDI COMPANY (M/S.) & ANOTHER Vs. DISTRICT JUDGE, AGRA AND OTHERS
|
September 19, 2007 |
|
PAUHARI SARAN Vs. STATE
|
May 17, 2007 |
|
PAVARU RAM Vs. STATE OF U.P. AND OTHERS
|
January 18, 2007 |
|
PAWAN KUMAR Vs. BOARD OF REVENUE
|
March 20, 2007 |
|
PAWAN KUMAR AGARWAL Vs. STATE OF U P
|
October 12, 2007 |
|
PAWAN KUMAR AGRAWAL Vs. STATE OF U P
|
May 25, 2007 |
|
PAWAN KUMAR GUPTA Vs. MOHAMMAD SHAKIR
|
April 6, 2007 |
|
PAWAN KUMAR JINDAL Vs. BANK OF INDIA
|
September 7, 2007 |
|
PAWAN KUMAR PATHAK Vs. STATE OF U P
|
August 1, 2007 |
|
PAWAN SINGH Vs. STATE OF UP
|
September 27, 2007 |
|
PAWANSUT TRADING COMPANY THROUGH ITS PARTNER, SRI VIJAY KUMAR GUPTA SON OF LATE M.L. GUPTA Vs. THE COMMISSIONER OF TRADE TAX
|
March 13, 2007 |
|
PEAREYLAL Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
July 9, 2007 |
|
PEETAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 19, 2007 |
|
PHEKU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
July 26, 2007 |
|
PHOOL CHAND GUPTA Vs. NAGAR NIGAM ALLAHABAD
|
July 6, 2007 |
|
PHOOL SINGH Vs. STATE O
|
October 10, 2007 |
|
PHOOL SINGH CHAUHAN Vs. CHIEF OF THE ARMY STAFF
|
September 14, 2007 |
|
PHULAI Vs. STATE OF U P
|
August 16, 2007 |
|
PHULJHARI WIDOW OF LATE SARWARI AND ORS Vs. RAJARAM SON OF RAM ROOP AND ORS
|
August 22, 2007 |
|
PINTU ALIAS BITTU Vs. STATE OF U P
|
March 16, 2007 |
|
PIYARI DEVI Vs. STATE O
|
August 9, 2007 |
|
PIYUSH KUMAR NIRMAL Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
|
December 13, 2007 |
|
PIYUSH MITTAL ALIAS SONU Vs. STATE OF U P
|
September 28, 2007 |
|
POOJA Vs. DISTRICT MAGISTRATE MIRZAPUR
|
January 22, 2007 |
|
POONAM SHARMA Vs. DISTRICTJUDGE/FAMILY COURT MEERUT
|
November 23, 2007 |
|
POORAN Vs. STATE
|
May 17, 2007 |
|
POORAN CHANDRA Vs. STATE
|
August 8, 2007 |
|
PRABHAT KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
March 12, 2007 |
|
PRABHAT KUMAR, SECRETARY SHYAM SUNDER GANGA BRIDGE MISSION Vs. ASSTT. REGISTRAR FIRMS SOCIETY, ALLAHABAD DIVISION AND ANR.
|
February 20, 2007 |
|
PRABHAWATI DEVI Vs. IVTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
February 8, 2007 |
|
PRABHU Vs. ADDITIONAL COLLECTOR SANT RAVIDAS NAGAR
|
July 3, 2007 |
|
PRABHU DAYAL Vs. STATE OF U P
|
July 19, 2007 |
|
PRABHU NARAIN SINGH MAHAVIDYALAYA, MARHI THROUGH ITS MANAGER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
September 7, 2007 |
|
PRABHU NATH PRASAD Vs. STATE OF U P
|
January 9, 2007 |
|
PRABHU NATH YADAV Vs. STATE OF U P
|
September 10, 2007 |
|
PRACHI LEATHER LTD Vs. UNION OF INDIA
|
November 23, 2007 |
|
PRADEEP GOEL Vs. STATE OF U P
|
March 16, 2007 |
|
PRADEEP KANSAL Vs. STATE OF U P
|
November 21, 2007 |
|
PRADEEP KUMAR CHAURASIYA Vs. STATE OF U P
|
May 23, 2007 |
|
Pradeep Kumar Garg and Others Vs. State of U.P. through its Industrial Development Commissioner, Ministry of Industry, Lucknow and others
|
July 3, 2007 |
|
PRADEEP KUMAR SINGH Vs. STATE OF U P
|
December 21, 2007 |
|
PRADEEP KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
November 29, 2007 |
|
PRADEEP KUMAR SUDELE Vs. STATE OF U P
|
March 16, 2007 |
|
PRADEEP SINGH Vs. JYOTI SWAROOP SINGH
|
January 25, 2007 |
|
PRADEEP SINGH Vs. ADHIKSHAK MANDAL/JANPAD KARAGAR GORAKHPUR
|
February 2, 2007 |
|
PRADEEP TRIPATHI Vs. STATE OF U.P. AND OTHERS
|
May 14, 2007 |
|
PRADUTT KUMAR BHARTI Vs. ALLAHABAD UNIVERSITY
|
April 10, 2007 |
|
PRADYUMNA PATI TRIPATHI Vs. STATE OF U P
|
December 3, 2007 |
|
PRAG ICE OIL MILLS Vs. COMMISSIONER, TRADE TAX
|
May 16, 2007 |
|
PRAHLAD KUMAR GUPTA Vs. STATE
|
December 5, 2007 |
|
PRAHLAD SHARMA Vs. STATE OF U P
|
August 2, 2007 |
|
PRAKASH CHANDRA Vs. STATE OF U P
|
May 8, 2007 |
|
PRAKASH CHANDRA GAUTAM Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA
|
April 9, 2007 |
|
PRAKASH CHANDRA GUPTA Vs. SADHO SINGH
|
April 6, 2007 |
|
PRAKASH CHAURASIA Vs. ADDL DISTT AND SESSIONS JUDGE COURT NO 2 BARABANKI AND A
|
July 18, 2007 |
|
PRAKASH DWIVEDI Vs. STATE OF U P
|
April 10, 2007 |
|
PRAMENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
January 5, 2007 |
|
PRAMOD DEO ALIAS LALLU Vs. STATE OF U P
|
September 24, 2007 |
|
PRAMOD KUMAR Vs. PRATAP SHANKAR VE
|
August 16, 2007 |
|
Pramod Kumar Vs. State of U.P.and another
|
September 13, 2007 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF U P
|
April 24, 2007 |
|
PRAMOD KUMAR SHUKLA Vs. STATE O
|
July 23, 2007 |
|
PRAMOD MEHROTRA AND OTHERS Vs. RAM SHANKAR CHAURASIA AND OTHERS
|
May 25, 2007 |
|
PRAMOD SINGH Vs. STATE OF U P
|
March 23, 2007 |
|
PRAMOD; RAM SINGH; JASONDI Vs. STATE
|
August 9, 2007 |
|
PRASHANT KUMAR Vs. STATE OF U.P.
|
July 19, 2007 |
|
PRASHANT TIWARI Vs. STATE OF U P
|
June 11, 2007 |
|
PRATAP BHAN Vs. KRISHNA DEVI PANDEY
|
May 24, 2007 |
|
PRATAP NARAIN KUREEL Vs. BOARD OF REVENUE U P LUCKNOW AND
|
July 25, 2007 |
|
PRATAP SINGH Vs. STATE OF U.P.
|
March 12, 2007 |
|
PRATAP SINGH SHISHODIA Vs. BOARD OF REVENUE ALLAHABAD
|
August 30, 2007 |
|
PRATIBHA BISHT Vs. SHANTA SAH
|
November 2, 2007 |
|
PRATIBHA DEVI Vs. ADDITIONAL COMMISSIONE
|
November 15, 2007 |
|
PRATIPAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 31, 2007 |
|
PRAVEEN Vs. STATE OF U P
|
August 24, 2007 |
|
PRAVEEN KUMAR Vs. BRIJ BHUSHAN SHARMA
|
March 1, 2007 |
|
PRAVEEN VASISTHA Vs. STATE OF UTTAR PRADESH
|
April 25, 2007 |
|
PRAVESH KUMAR Vs. AMAL KUMAR VERMA AND ORS.
|
May 15, 2007 |
|
PRAVESH KUMAR SACHDEVA Vs. STATE OF U.P. AND ORS.
|
May 25, 2007 |
|
PRAVINANJAY KUMAR JAIN Vs. IST ADDL DISTRICT AND SESSIONS JUDGE FIROZABAD
|
July 30, 2007 |
|
PREM CHANDRA YADAV Vs. STATE OF U P
|
February 5, 2007 |
|
PREM LAL (SINCE DECEASED) Vs. KALAM RAM
|
April 23, 2007 |
|
PREM PAL SINGH Vs. STATE OF U.P. AND OTHERS
|
October 4, 2007 |
|
PREM SAGAR DUBEY @SUBHAS CHANDRA Vs. VIDYADHAR
|
August 31, 2007 |
|
PREM SHANKAR DUBEY Vs. STATE OF U P
|
April 24, 2007 |
|
PREM SHANKER TIWARI Vs. STATE OF U P
|
February 28, 2007 |
|
PREM SINGH SUCHHA Vs. ADDL CHIEF JUDICIAL MAGISTRATE LUCKNOW
|
February 5, 2007 |
|
PREMA DEVI Vs. UNION OF INDIA
|
December 18, 2007 |
|
PREMA DEVI Vs. STATE OF U P
|
July 9, 2007 |
|
PREMA DEVI Vs. STATE OF U P
|
September 21, 2007 |
|
PRINCIPAL ALLAHABAD DEGREE COLLEGE ; ALLAHABAD Vs. ASHISH KUMAR RAI
|
March 12, 2007 |
|
PRITAM SINGH Vs. STATE
|
April 11, 2007 |
|
PRITAM SINGH Vs. GOVIND PRASAD D
|
June 8, 2007 |
|
PRITHVI RAJ BHARDWAJ Vs. SECRETARY SUGAR INDUSTRIES AND CANE DEVELOPMENT
|
May 25, 2007 |
|
PROF RAMESH CHANDRA Vs. STATE OF U P
|
June 11, 2007 |
|
PROF. (DR.) V. K. KAPOOR Vs. VISITOR, SANJAY GANDHI POST
|
April 16, 2007 |
|
PUBLIC REPRESENTATIVES Vs. STATE OF U P
|
August 13, 2007 |
|
PUBLIC REPRESENTATIVES KARAN SINGH Vs. STATE OF U P
|
April 12, 2007 |
|
PUBLIC SECTOR EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF U P
|
September 18, 2007 |
|
PUNIT KOHLI Vs. VINOD KUMAR JAIN
|
November 13, 2007 |
|
PUNJAB AUTO INDUSTRIES P. LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 29, 2007 |
|
PUNJAB NATIONAL BANK Vs. STATE OF U.P.
|
January 11, 2007 |
|
PUNJAB NATIONAL BANK Vs. A UNIQUE EXPORT HOUSE MORADABAD
|
July 2, 2007 |
|
PUNJAB NATIONAL BANK Vs. SALIM MIAN
|
April 11, 2007 |
|
PUNWASI (D) THROUGH L.RS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
April 6, 2007 |
|
PURAN SINGH Vs. STATE
|
May 17, 2007 |
|
PURSHOTTAM KUMARI Vs. STATE OF U P
|
November 27, 2007 |
|
PURSHOTTAM PANDEY ETC Vs. STATE OF U P
|
April 2, 2007 |
|
PURUSHOTTAM Vs. TARSEM SINGH
|
May 15, 2007 |
|
PUSHPA Vs. STATE OF U P
|
June 29, 2007 |
|
PUSHPA ASWAL Vs. STATE OF UTTARAKHAND
|
November 10, 2007 |
|
PUSHPENDRA MEDICAL STORES Vs. STATE OF U P
|
October 31, 2007 |
|
PUSHPENDRA MEDICAL STORES Vs. STATE OF U P
|
November 30, 2007 |
|
PUSHPENDRA SINGH Vs. STATE OF U.P.
|
October 1, 2007 |
|
PYAREY LAL JAISWAL Vs. A.D.J., ALLAHABAD AND OTHERS
|
September 13, 2007 |
|
QAMAR RAZA Vs. STATE OF U P
|
December 12, 2007 |
|
Qambar Raza Vs. State of U.P.and Others
|
December 12, 2007 |
|
R D RAM Vs. RATAN KUMAR
|
August 29, 2007 |
|
R K AGRAWAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
|
December 14, 2007 |
|
R K ASSOCIATES Vs. COMMISSIONER, TRADE TAX
|
January 25, 2007 |
|
R N CHATURVEDI Vs. STATE OF U P
|
March 30, 2007 |
|
R P INTER COLLEGE BAREILLY Vs. STATE OF U P
|
February 23, 2007 |
|
R.K. AGRAWAL AND ANOTHER Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, NEW DELHI AND OTHERS
|
November 20, 2007 |
|
RACHANA CHAURASIA Vs. KARAMVEER SINGH
|
May 21, 2007 |
|
RADHA Vs. STATE OF U.P.
|
December 11, 2007 |
|
RADHA KISHAN GUPTA Vs. ASHA KASHYAP AND ANOTHER
|
September 14, 2007 |
|
RADHA KISHUN PRASAD (DEAD) AND ANR. Vs. KRIPA SHANKER VARI AND ORS.
|
May 23, 2007 |
|
RADHA KRISHNA Vs. VICE-CHANCELLOR BHIM RAWA AMBEDKAR UNIVERSITY AGRA
|
February 14, 2007 |
|
RADHEY SHYAM Vs. STATE OF U P
|
March 1, 2007 |
|
RADHEY SHYAM Vs. STATE OF U P
|
April 23, 2007 |
|
RADHEY SHYAM Vs. STATE OF U P
|
July 26, 2007 |
|
RADHEY SHYAM Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
August 8, 2007 |
|
RADHEY SHYAM AGARWAL Vs. IIND ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
|
September 5, 2007 |
|
RADHEY SHYAM JAISWAL Vs. COMMISSIONER OF TRADE TAX
|
September 1, 2007 |
|
RADHEY SHYAM RAJPUT Vs. STATE OF U P
|
January 7, 2007 |
|
RADHEY SHYAM RASTOGI Vs. ASHISH KUMAR
|
February 13, 2007 |
|
Radhey Shyam Shukla Vs. State of U.P. and others
|
September 7, 2007 |
|
RADHEY SHYAM SRIVASTAVA Vs. STATE OF U P
|
December 4, 2007 |
|
RADHEY SHYAM TRIPATHI Vs. STATE OF U P
|
November 28, 2007 |
|
RAEES AHMED Vs. STATE OF U P
|
May 21, 2007 |
|
RAEESAN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE MOHANLALGANJ LUCKNOW
|
September 19, 2007 |
|
RAFIQUE ALIAS RAUF Vs. STATE OF U P
|
August 16, 2007 |
|
RAGHAVENDRA DWIVEDI Vs. STATE OF U P
|
February 15, 2007 |
|
RAGHU NANDAN MODY Vs. UNITED COMMERCIAL BANK LUCKNOW
|
December 20, 2007 |
|
RAGHUBIR Vs. STATE
|
November 5, 2007 |
|
RAGHUBIR SINGH BISHT Vs. BINDRA DEVI
|
December 14, 2007 |
|
RAGHUNATH PRASAD ALIAS CHHAGAN LAL Vs. JANGJEET SINGH
|
July 9, 2007 |
|
RAGHUNATH SINGH Vs. STATE OF U P
|
March 26, 2007 |
|
RAGHUNATH SINGH Vs. STATE OF U.P.
|
February 15, 2007 |
|
RAGHURAJ Vs. STATE OF U P
|
November 30, 2007 |
|
RAGHVENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 30, 2007 |
|
RAGHVENDRA PRATAP SINGH Vs. STATE OF U P
|
May 28, 2007 |
|
RAGINI SRIVASTAVA Vs. STATE OF U P
|
October 8, 2007 |
|
RAHUL Vs. STATE OF U P
|
February 22, 2007 |
|
RAHUL ALIAS CHUNMUN Vs. STATE OF U P
|
March 29, 2007 |
|
RAHUL PANDEY Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
April 30, 2007 |
|
RAI BHARAT DAS Vs. STATE OF U P
|
April 24, 2007 |
|
RAIS MIAN Vs. STATE OF U P
|
May 31, 2007 |
|
RAJ BAHADUR Vs. STATE OF U P
|
May 8, 2007 |
|
RAJ BAHADUR Vs. STATE OF U P
|
August 23, 2007 |
|
RAJ BAHADUR Vs. STATE OF U P
|
March 28, 2007 |
|
RAJ BAHADUR SINGH Vs. D.D.C., JAUNPUR AND OTHERS
|
September 12, 2007 |
|
RAJ BALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 10, 2007 |
|
RAJ DEI Vs. RAM LAKHAN
|
November 15, 2007 |
|
RAJ DEO AND ANOTHER Vs. RAM KHELAWAN AND OTHERS
|
January 9, 2007 |
|
RAJ DEVI Vs. RAM
|
November 15, 2007 |
|
RAJ DHARI SINGH Vs. UNION OF INDIA
|
April 10, 2007 |
|
RAJ KISHORE Vs. STATE OF U P
|
May 15, 2007 |
|
RAJ KISHORE ALIAS CHAUKIDAR Vs. STATE OF U P
|
July 13, 2007 |
|
RAJ KISHORE PATHAK Vs. CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY
GORAKHPUR
|
November 21, 2007 |
|
RAJ KUMAR Vs. STATE OF U P
|
June 29, 2007 |
|
RAJ KUMAR Vs. ADDITIONAL DISTRICT JUDGE, MORADABAD AND ANOTHER
|
September 19, 2007 |
|
RAJ KUMAR Vs. STATE OF U P
|
March 26, 2007 |
|
RAJ KUMAR Vs. STATE OF U P
|
February 9, 2007 |
|
RAJ KUMAR Vs. STATE OF U.P. AND ANOTHER
|
November 20, 2007 |
|
RAJ KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
|
April 30, 2007 |
|
RAJ KUMAR KAPOOR Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
May 23, 2007 |
|
RAJ KUMAR KHATRI AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
March 29, 2007 |
|
RAJ KUMAR MEHRA AND ANR. Vs. XTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 21, 2007 |
|
RAJ KUMAR MISHRA Vs. STATE OF U P
|
February 2, 2007 |
|
RAJ KUMAR S/O OF RAM CHANDRA BHARTI Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY, MINISTRY OF HUMAN RESOURCES, GOVT. OF INDIA,
|
April 2, 2007 |
|
RAJ KUMAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
October 4, 2007 |
|
RAJ KUMAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE III KANPUR NAGAR
|
May 22, 2007 |
|
RAJ MANI PANDEY Vs. STATE OF U P
|
August 23, 2007 |
|
RAJ MANI TIWARI Vs. STATE OF U P
|
May 25, 2007 |
|
RAJ MITTAL Vs. STATE OF U P
|
April 24, 2007 |
|
RAJ PATI SINGH Vs. STATE
|
May 21, 2007 |
|
RAJ RANI ALIAS RAJU Vs. STATE O
|
August 20, 2007 |
|
RAJ VEER SINGH Vs. STATE OF U P
|
December 5, 2007 |
|
RAJA BHAIYA Vs. BOARD OF REVENUE AND OTHERS
|
April 11, 2007 |
|
RAJA MAHIPAL SINGH Vs. STATE OF U P
|
March 20, 2007 |
|
RAJA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
April 25, 2007 |
|
RAJA RAM DIXIT Vs. STATE OF U P
|
September 11, 2007 |
|
RAJA RAM DUBEY SON OF BAIJ NATH DUBEY Vs. STATE OF UTTAR PRADESH
|
May 14, 2007 |
|
RAJAN ALIAS KALIA RAJAN Vs. STATE OF U P
|
September 21, 2007 |
|
RAJANI DEVI Vs. USHA DEVI
|
June 29, 2007 |
|
RAJANI DUBEY Vs. STATE OF U.P. AND OTHERS
|
March 29, 2007 |
|
RAJBALI Vs. STATE OF U P
|
May 4, 2007 |
|
RAJBIR Vs. STATE OF UP
|
November 13, 2007 |
|
RAJDEO Vs. BASDEO AND OTHERS
|
July 11, 2007 |
|
RAJDEO PATHAK Vs. STATE OF U P
|
August 13, 2007 |
|
RAJEEV Vs. STATE OF U P
|
July 23, 2007 |
|
RAJEEV KUMAR Vs. STATE OF UTTAR PRADESH
|
June 29, 2007 |
|
RAJEEV KUMAR JAUHARI Vs. STATE OF U P
|
November 29, 2007 |
|
RAJEEV KUMAR TYAGI Vs. UNION OF INDIA
|
July 6, 2007 |
|
RAJEEV RANJAN MISRA Vs. STATE OF U P
|
October 30, 2007 |
|
RAJENDRA @ CHATKNA Vs. STATE OF U.P.
|
October 8, 2007 |
|
RAJENDRA BABOO Vs. ADDITIONAL DISTRICT JUDGE III BAREILLV
|
November 13, 2007 |
|
RAJENDRA KUMAR Vs. SANATAN DHARAM INTERMEDIATE COLLEGE SADAR MEERUT CANTT
|
September 18, 2007 |
|
RAJENDRA KUMAR Vs. YATINDRA NATH GUPTA
|
July 5, 2007 |
|
RAJENDRA KUMAR DUBEY Vs. UNION OF INDIA
|
May 18, 2007 |
|
RAJENDRA KUMAR DWIVEDI Vs. STATE OF U P
|
December 19, 2007 |
|
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
|
November 15, 2007 |
|
RAJENDRA KUMAR JAIN Vs. AJAY KUMAR SHARMA
|
May 14, 2007 |
|
RAJENDRA KUMAR SHUKLA Vs. APPELLATE AUTHORITY CENTRAL BANK OF INDIA LUCKNOW
|
April 9, 2007 |
|
RAJENDRA NATH KAPUR Vs. SURESH CHANDRA SHARMA
|
November 19, 2007 |
|
RAJENDRA PRASAD Vs. ENGINEER IN CHIEF P W D U P
|
March 2, 2007 |
|
RAJENDRA PRASAD Vs. STATE O
|
January 5, 2007 |
|
RAJENDRA PRASAD Vs. STATE OF U P
|
January 17, 2007 |
|
RAJENDRA PRASAD Vs. STATE OF U P
|
January 16, 2007 |
|
RAJENDRA PRASAD AGARWAL Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION MEERUT REGION MEERUT
|
May 9, 2007 |
|
RAJENDRA PRASAD ARORA Vs. STATE OF U P
|
March 1, 2007 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF U P
|
February 8, 2007 |
|
RAJENDRA PRASAD RAO Vs. CHAIRMAN GOMTI GRAMIN BANK JAUNPUR
|
April 27, 2007 |
|
Rajendra Prasad Singh Vs. State of U.P. and othersC
|
November 12, 2007 |
|
RAJENDRA PRATAP SINGH YADAV Vs. STATE OF U P
|
January 25, 2007 |
|
RAJENDRA SINGH Vs. D F O FOREST KSHETRA TARAI WESTERN FOREST RAMNAGAR
|
February 22, 2007 |
|
RAJENDRA SINGH Vs. U P STATE ROAD TRANSPORT CORPON
|
March 23, 2007 |
|
RAJENDRA SINGH Vs. STATE OF U.P.
|
September 28, 2007 |
|
RAJENDRA SINGH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
May 22, 2007 |
|
RAJENDRA SINGH RAGHAV Vs. RAJA KHAGENDRA PRATAP SHAHI
|
November 2, 2007 |
|
RAJESH KUMAR Vs. GENERAL MANAGER ALLAHABAD BANK
|
October 23, 2007 |
|
RAJESH KUMAR Vs. ADDITIONAL DISTRICT JUDGE KANNAUJ
|
July 30, 2007 |
|
RAJESH KUMAR AGARWAL Vs. UNION OF INDIA
|
April 17, 2007 |
|
RAJESH KUMAR GUPTA Vs. STATE OF U P
|
January 17, 2007 |
|
RAJESH KUMAR GUPTA Vs. STATE OF U P
|
May 24, 2007 |
|
RAJESH KUMAR PANDEY Vs. U P SUBORDINATE SERVICE COMMISSION PICKUP BHAWAN LUCKNOW
|
February 13, 2007 |
|
RAJESH KUMAR SATISH KUMAR Vs. COMMISSIONER, TRADE TAX
|
September 25, 2007 |
|
RAJESH KUMAR SINGH Vs. STATE OF U P
|
September 20, 2007 |
|
RAJESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
|
October 5, 2007 |
|
RAJESH KUMAR SINGH ALIAS RAJESH ALIAS S O KARELI RAJESH Vs. STATE OF U P
|
July 9, 2007 |
|
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
November 16, 2007 |
|
RAJESH KUMAR TIWARI Vs. STATE OF U P
|
July 6, 2007 |
|
RAJESH KUMAR TIWARI Vs. STATE OF U P
|
June 7, 2007 |
|
RAJESH S/O SUBE SINGH (IN JAIL) Vs. STATE OF U P
|
March 28, 2007 |
|
RAJESH SINGH ALIAS PULLU SINGH Vs. STATE OF U P
|
February 7, 2007 |
|
RAJESH VERMA Vs. STATE OF U.P. AND OTHERS
|
February 12, 2007 |
|
RAJESHWAR Vs. STATE OF U P
|
September 5, 2007 |
|
RAJESHWAR PRASAD Vs. DISTRICT JUDGE AND ANR.
|
March 22, 2007 |
|
RAJESHWARI PRASAD NIGAM Vs. VTH ADDITIONAL DISTRICT JUDGE BARABANKI
|
July 17, 2007 |
|
RAJIV BERRY Vs. STATE OF UTTARANCHAL
|
March 1, 2007 |
|
RAJIV JAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 16, 2007 |
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RAJIV KUMAR Vs. STATE OF U P
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March 26, 2007 |
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RAJIV NARESH CHAND PRAJAPATI (IN JAIL) Vs. STATE OF U P
|
May 1, 2007 |
|
RAJIV SEHGAL Vs. STATE OF U P
|
April 24, 2007 |
|
RAJIV SHARMA Vs. U P STATE PUBLIC SERVICE TRIBUNAL
|
December 10, 2007 |
|
RAJJAN LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
December 17, 2007 |
|
RAJJU Vs. STATE OF U.P.
|
May 8, 2007 |
|
RAJNI DUBEY Vs. STATE OF U P
|
March 29, 2007 |
|
RAJNI KANT SHARMA AND OTHERS Vs. SUB
|
September 18, 2007 |
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RAJNI KANT TEWARI Vs. CHANDRAWATI
|
July 19, 2007 |
|
RAJNI SHUKLA Vs. SPECIAL JUDGE E C ACT BANDA
|
September 10, 2007 |
|
RAJNISH Vs. STATE OF U P
|
March 30, 2007 |
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RAJNISH DWIVEDI Vs. STATE OF U P
|
July 13, 2007 |
|
RAJPAL Vs. STATE OF U P
|
January 18, 2007 |
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RAJPAL SINGH Vs. STATE OF U P
|
February 9, 2007 |
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RAJPAL SINGH ALIAS KISHAN SINGH Vs. STATE OF U P
|
May 10, 2007 |
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RAJPAL SINGH CHAUHAN Vs. STATE OF U P
|
March 12, 2007 |
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RAJPATI Vs. REGIONAL COMMITTEE
|
April 27, 2007 |
|
RAJU Vs. STATE OF U.P.
|
November 27, 2007 |
|
RAJU ALIAS RAJA RAM Vs. STATE O
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November 21, 2007 |
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RAJU ALIAS RAJENDRA Vs. STATE OF U P
|
February 7, 2007 |
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RAJU ALIAS SALEEM Vs. STATE OF U P
|
April 25, 2007 |
|
RAJU GURANG Vs. UNION OF INDIA
|
February 22, 2007 |
|
RAJUA ALIAS RAJU Vs. STATE OF U P
|
April 26, 2007 |
|
RAJVEER SINGH Vs. STATE OF U P
|
January 31, 2007 |
|
RAJVEER SINGH Vs. STATE OF U. P. AND ANR.
|
July 11, 2007 |
|
RAJVEER SINGH S/O KUNWAR SEN AND ORS Vs. COLLECTOR AND ORS
|
May 25, 2007 |
|
RAJVIR Vs. STATE OF U P
|
July 27, 2007 |
|
RAJVIR SINGH Vs. STATE OF U P
|
September 20, 2007 |
|
RAJWANTI NANUWA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
March 29, 2007 |
|
RAJWATI SHARMA Vs. U P STATE
|
November 23, 2007 |
|
RAKESH Vs. STATE OF U P
|
November 20, 2007 |
|
RAKESH Vs. STATE OF U P
|
August 31, 2007 |
|
RAKESH Vs. STATE OF U P
|
August 10, 2007 |
|
RAKESH Vs. STATE OF U P
|
July 17, 2007 |
|
RAKESH BAHADUR SINGH Vs. STATE OF U P
|
April 23, 2007 |
|
RAKESH BAHADUR SINGH Vs. LABOUR COURT, MAU AND OTHERS
|
February 28, 2007 |
|
RAKESH BHARDWAJ Vs. STATE OF UP
|
May 9, 2007 |
|
RAKESH CHANDRA Vs. STATE OF U.P.
|
April 20, 2007 |
|
RAKESH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
October 25, 2007 |
|
RAKESH CHANDRA YADAV Vs. JOINT DIRECTOR OF EDUCATION
|
April 27, 2007 |
|
RAKESH DAL MILL Vs. COMMISSIONER OF SALES TAX U P
|
April 24, 2007 |
|
RAKESH KUMAR Vs. STATE OF U P
|
April 18, 2007 |
|
RAKESH KUMAR Vs. COMMITTEE OF MANAGEMENT SHIVATI DEGREE COLLEGE SOHARATGARH SIDDHARATH NAGAR
|
July 3, 2007 |
|
RAKESH KUMAR Vs. STATE OF U P
|
May 31, 2007 |
|
RAKESH KUMAR KESHARWANI Vs. STATE OF U P
|
September 7, 2007 |
|
RAKESH KUMAR SHARMA Vs. STATE OF U P
|
September 17, 2007 |
|
Rakesh Kumar Sharma Vs. Registrar General, High Court of Judicature at Allahabad and Another
|
November 21, 2007 |
|
RAKESH KUMAR SINGH Vs. STATE OF U P
|
July 30, 2007 |
|
RAKSHPAL SINGH SON OF SUBA SINGH Vs. BOARD OF REVENUE
|
April 6, 2007 |
|
RAM ADHAR Vs. STATE OF U P
|
February 26, 2007 |
|
RAM ADHAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND OTHERS
|
August 31, 2007 |
|
RAM ANJORE SINGH Vs. UNION OF INDIA
|
July 6, 2007 |
|
RAM ANUGRAH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
April 12, 2007 |
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RAM ASHISH DIXIT Vs. CHAIRMAN GORAKHPUR KSHETRIYA GRAMIN BANK GORAKHPUR
|
June 15, 2007 |
|
RAM ASHREY MAL Vs. BOARD OF REVENUE U P ALLAHABAD AND
|
December 5, 2007 |
|
RAM AUTAR Vs. STATE OF U P
|
July 6, 2007 |
|
RAM AUTAR AGNIHOTRI Vs. U P STATE HANDLOOM CORPORATION LTD
|
April 12, 2007 |
|
RAM AUTAR SHARMA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 3, 2007 |
|
RAM AUTAR SINGH Vs. STATE OF U P
|
September 6, 2007 |
|
RAM AWADH AND OTHERS Vs. STATE OF U.P.
|
July 16, 2007 |
|
RAM AWADH SINGH YADAV Vs. STATE OF U P
|
April 25, 2007 |
|
RAM BABU Vs. DY. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
|
April 18, 2007 |
|
RAM BABU AWASTHI Vs. STATE OF U P
|
April 30, 2007 |
|
RAM BABU CHOWDHARI Vs. STATE OF U P
|
August 29, 2007 |
|
RAM BACHAN MISHRA Vs. STATE OF U P
|
May 31, 2007 |
|
RAM BADAL YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
July 3, 2007 |
|
RAM BAHADUR YADAV Vs. U P CO-OPERATIVE UNION LTD
|
February 20, 2007 |
|
RAM BAI Vs. STATE OF U P
|
July 23, 2007 |
|
RAM BARAI PRASAD Vs. STATE OF U P
|
August 13, 2007 |
|
RAM BASI Vs. STATE OF U P
|
April 26, 2007 |
|
RAM BHAJAN NIGAM Vs. HEMANT KUMAR NIGAM
|
July 26, 2007 |
|
RAM BHARAT VERMA Vs. STATE OF U.P.
|
August 24, 2007 |
|
RAM BHAROS SAROJ Vs. STATE OF U P
|
December 19, 2007 |
|
RAM BHAROSE AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, FARRUKHABAD AND OTHERS
|
September 6, 2007 |
|
RAM BHAU SINGH Vs. ADDL COMMISSIONER JHANSI DIVISION JHANSI
|
April 12, 2007 |
|
RAM BHAU SINGH Vs. ADDL COMMISSIONER JHANSI DIVISION JHANSI
|
August 12, 2007 |
|
RAM BIHARI Vs. SATISH CHANDRA
|
May 15, 2007 |
|
RAM BRIKSHA RAM Vs. STATE OF U P
|
April 3, 2007 |
|
RAM BRIKSHA YADAV Vs. STATE OF U P
|
March 19, 2007 |
|
RAM CHANDAR SON OF RAM BUDHI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
February 26, 2007 |
|
RAM CHANDRA Vs. STATE OF U P
|
May 28, 2007 |
|
RAM CHANDRA Vs. STATE OF U P
|
July 20, 2007 |
|
RAM CHANDRA Vs. STATE OF U P
|
August 21, 2007 |
|
RAM CHANDRA Vs. STATE OF U P
|
September 1, 2007 |
|
RAM CHANDRA CHATURVEDI Vs. STATE OF U P
|
August 10, 2007 |
|
RAM CHANDRA JAISWAL Vs. RENT CONTROL AND EVICTION OFFICER/ADDL CITY MAGISTRATE VTH KANPUR NAGAR AND
|
February 12, 2007 |
|
RAM CHANDRA MISSION Vs. STATE OF U P
|
February 2, 2007 |
|
RAM CHANDRA SHARMA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 11, 2007 |
|
Ram Chandra Shukla Vs. State of U.P. and others
|
December 7, 2007 |
|
RAM CHANDRA SHUKLA Vs. U P STATE PUBLIC SERVICES TRIBUNAL LUCKNOW
|
October 30, 2007 |
|
RAM CHANDRA SINGH Vs. STATE OF U P
|
April 23, 2007 |
|
Ram Chandra Singh and others Vs. Board of Revenue, Allahabad and others
|
January 4, 2007 |
|
RAM CHANDRA TIWARI Vs. UNION OF INDIA
|
August 23, 2007 |
|
RAM CHARAN Vs. STATE O
|
October 12, 2007 |
|
RAM CHARAN AHIRWAR Vs. STATE OF U P
|
April 20, 2007 |
|
RAM CHARAN SON OF BHAROSE AND RAM LAKHAN SON OF RAM NANDAN Vs. RAVI SHANKER SON OF SRI UMA SHANKER GUPTA UNDER THE GUARDIANSHIP OF SMT. NIRMALA DEVI
|
July 20, 2007 |
|
RAM CHARITTAR AND OTHERS Vs. BRIJ MOHAN AND OTHERS
|
August 7, 2007 |
|
RAM CHHATRA JAISWAL Vs. CHANCELLOR SAMPURNA NAND SANSKRIT VISHVAVIDYALAYA VARANASI
|
May 14, 2007 |
|
RAM DAYAL Vs. STATE OF U P
|
January 16, 2007 |
|
RAM DAYAL Vs. COLLECTOR
|
January 10, 2007 |
|
RAM DAYAL RAJ KUMAR Vs. COMMISSIONER OF TRADE TAX
|
April 6, 2007 |
|
RAM DEO Vs. DY DIRECTOR OF CONSOLIDATION BASTI
|
April 6, 2007 |
|
RAM DEO Vs. DEPUTY DIRECTOR, CONSOLIDATION, GHAZIPUR AND OTHERS
|
July 3, 2007 |
|
RAM DEO Vs. DHARM RAJ AND OTHERS
|
February 2, 2007 |
|
RAM DEO LAL SRIVASTAVA Vs. COMMISSIONER/SECRETARY FOOD AND CIVIL SUPPLIES DEPARTMENT OF U P GOVERNMENT LUCKNOW
|
April 24, 2007 |
|
RAM DHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS.
|
July 2, 2007 |
|
RAM DHANI Vs. STATE OF U P
|
February 12, 2007 |
|
RAM DULARE Vs. STATE OF U P
|
August 23, 2007 |
|
RAM DUTT AGNIHOTRI Vs. STATE OF U P
|
November 14, 2007 |
|
RAM DUTT SHARMA Vs. COMMISSIONER OF TRADE TAX
|
August 27, 2007 |
|
RAM GOPAL GUPTA Vs. VIITH ADDITIONAL CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
July 2, 2007 |
|
RAM GOPAL MATHUR Vs. SUBHASH CHANDRA MATHUR
|
December 3, 2007 |
|
RAM GOPAL PATHAK Vs. STATE OF U P
|
December 4, 2007 |
|
RAM ISHWARI PRASAD SHARMA AND ORS Vs. STATE OF UTTAR PRADESH
|
May 30, 2007 |
|
RAM JI Vs. DISTRICT JUDGE KUSHINAGAR
|
March 29, 2007 |
|
RAM JIYAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
|
July 4, 2007 |
|
RAM KALI Vs. LIFE INSURANCE CORPORATION ALLAHABAD
|
February 8, 2007 |
|
RAM KALI Vs. KULDEEP CHAND
|
November 16, 2007 |
|
RAM KESH Vs. STATE OF U P
|
December 10, 2007 |
|
RAM KESH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
|
May 1, 2007 |
|
RAM KEWAL Vs. STATE
|
September 12, 2007 |
|
RAM KHELAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
April 24, 2007 |
|
RAM KHELAWAN AND OTHERS Vs. STATE OF U.P.
|
October 24, 2007 |
|
RAM KUMAR Vs. STATE OF U P
|
March 19, 2007 |
|
RAM KUNWAR SINGH Vs. PRAMOD KUMAR
|
May 8, 2007 |
|
RAM LADAITEY Vs. STATE OF U P
|
June 25, 2007 |
|
RAM LAKHAN Vs. STATE OF U P
|
October 26, 2007 |
|
RAM LAKHAN AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
April 9, 2007 |
|
RAM LAKHAN SINGH Vs. STATE OF U P
|
April 24, 2007 |
|
RAM LAL Vs. STATE OF U P
|
March 1, 2007 |
|
RAM LAL Vs. STATE OF U.P.
|
May 22, 2007 |
|
RAM LAL ROSHAN LAL Vs. COMMISSIONER OF INCOME-TAX
|
March 21, 2007 |
|
RAM LAL TRIPATHI Vs. STATE OF U P
|
February 15, 2007 |
|
RAM LAUT Vs. GOMTI
|
December 18, 2007 |
|
RAM LOCHAN YADAV Vs. STATE OF U P
|
July 31, 2007 |
|
RAM MANORATH Vs. SURYA PAL
|
March 20, 2007 |
|
RAM MOHAN AGARWAL Vs. SECRETARY/GENERAL MANAGER DISTRICT CO OPERATIVE BANK GORAKHPUR
|
May 8, 2007 |
|
RAM MURTI DEVI Vs. MUNICIPAL BOARD RAMNAGAR DISTRICT NAINITAL
|
June 4, 2007 |
|
RAM MURTI YADAV Vs. RISHABH KUMAR DUBEY
|
July 20, 2007 |
|
RAM NARAIN Vs. SUB-DIVISIONAL OFFICER MUZAFFARNAGAR
|
July 9, 2007 |
|
RAM NARAIN Vs. SUB-DIVISIONAL OFFICER KAIRANA DISTRICT MUZAFFARNAGAR
|
September 7, 2007 |
|
RAM NARAIN Vs. IIIRD ADDL. DISTRICT JUDGE AND OTHERS
|
January 9, 2007 |
|
RAM NARAIN SINGH Vs. STATE OF U P
|
May 25, 2007 |
|
RAM NARAYAN GUPTA Vs. LAXMI DEVI
|
June 1, 2007 |
|
RAM NARAYAN TIWARI Vs. UNION OF INDIA
|
April 6, 2007 |
|
RAM NARESH Vs. STATE OF U P
|
February 7, 2007 |
|
RAM NARESH CHAUDHARY Vs. STATE OF U [P
|
December 4, 2007 |
|
RAM NARESH SINGH AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
|
July 3, 2007 |
|
RAM NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ANOTHER
|
August 20, 2007 |
|
RAM NATH Vs. STATE OF U P
|
February 13, 2007 |
|
RAM NATH Vs. STATE OF U P
|
March 22, 2007 |
|
RAM NATH Vs. SPECIAL LAND ACQUISITION OFFICER IRRIGATION DISTRICT AZAMGARH
|
July 20, 2007 |
|
RAM NATH GUPTA Vs. XIITH ADDITIONAL DISTRICT JUDGE AND OTHERS
|
March 14, 2007 |
|
RAM NAYAN SINGH Vs. JOINT DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
|
September 27, 2007 |
|
RAM NEWAJ Vs. HANSRAJ SINGH
|
May 16, 2007 |
|
RAM NIRANJAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ANOTHER
|
July 13, 2007 |
|
RAM NIWAS Vs. IST ADDL DISTRICT JUDGE MORADABAD
|
March 14, 2007 |
|
RAM NIWAS AND OTHERS Vs. STATE OF U.P.
|
May 24, 2007 |
|
RAM NIWAS AND SONS Vs. XTH ADDL DISTT JUDGE KANPUR NAGAR
|
May 7, 2007 |
|
RAM NIWAS TYAGI Vs. STATE OF U P
|
April 27, 2007 |
|
RAM PADARATH Vs. KRISHNA KUMAR
|
May 5, 2007 |
|
RAM PADARATH AND OTHERS Vs. KRISHNA KUMAR AND ANOTHER
|
May 8, 2007 |
|
RAM PAL Vs. STATE OF U P
|
January 12, 2007 |
|
RAM PAL Vs. STATE OF U P
|
December 1, 2007 |
|
RAM PAL Vs. BIRMO
|
November 28, 2007 |
|
RAM PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHAMAYANAGAR AND OTHERS
|
January 9, 2007 |
|
RAM PALAT CHATURVEDI Vs. CHANDRA BALI SHASTRI
|
July 13, 2007 |
|
Ram Paras Tripathi Vs. State of U.P.& Anr.
|
January 25, 2007 |
|
RAM PATHAK Vs. STATE OF U P
|
November 16, 2007 |
|
RAM PHAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
March 29, 2007 |
|
RAM PRAKASH Vs. STATE OF U.P.
|
May 24, 2007 |
|
RAM PRAKASH Vs. BADDAL HUSAIN
|
May 4, 2007 |
|
RAM PRAKASH Vs. FARRUKHABAD GRAMIN BANK FARRUKHABAD
|
May 8, 2007 |
|
RAM PRAKASH SINGH Vs. STATE OF U P
|
July 6, 2007 |
|
RAM PRAKAT YADAV Vs. STATE OF U P
|
February 1, 2007 |
|
RAM PRAPANNA Vs. STATE OF U P
|
February 22, 2007 |
|
RAM PRASAD Vs. STATE OF U P
|
March 30, 2007 |
|
RAM PRASAD Vs. DISTRICT JUDGE VARANASI AND
|
November 27, 2007 |
|
RAM PRASAD Vs. STATE O
|
December 17, 2007 |
|
RAM PRASAD Vs. NAGAR PALIKA CHUNAR THROUGH ITS SECRETARY
|
May 9, 2007 |
|
RAM PRASAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 2, 2007 |
|
RAM PRASAD SHARMA Vs. STATE OF U P
|
May 30, 2007 |
|
RAM PRASAD SINGH Vs. STATE OF U P
|
March 14, 2007 |
|
RAM PRASAD SON OF SUNDER; DARIYAO SON OF SUNDER Vs. STATE OF U P
|
May 14, 2007 |
|
RAM PRASAD VERMA Vs. COLLECTOR MAHARAJGANJ
|
March 21, 2007 |
|
RAM PRASAD VERMA Vs. COLLECTOR MAHARAJGANJ
|
May 21, 2007 |
|
RAM PRASAD VERMA SON OF LATE CHHANGUR PRASAD VERMA AND ORS Vs. COLLECTOR AND ORS
|
May 21, 2007 |
|
RAM PRATAP SINGH Vs. UNION OF INDIA
|
August 3, 2007 |
|
RAM PRATAP TIWARI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
|
July 26, 2007 |
|
RAM PYARA Vs. STATE OF U P
|
April 24, 2007 |
|
RAM PYARE @ PYARE LAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ANOTHER
|
July 3, 2007 |
|
RAM PYARI Vs. HARI RAM BHARGAVA
|
August 16, 2007 |
|
RAM PYARI Vs. IXTH ADDL DISTRICT JUDGE
|
October 25, 2007 |
|
RAM RAJ SINGH Vs. STATE OF U.P. AND OTHERS
|
August 24, 2007 |
|
RAM RAJA Vs. DISTRICT JUDGE BANDA
|
April 23, 2007 |
|
RAM RATAN Vs. STATE
|
December 5, 2007 |
|
RAM SABAD Vs. SESSIONS JUDGE BAHRAICH
|
March 26, 2007 |
|
RAM SAGAR UPADHYA (DEAD) AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
July 11, 2007 |
|
RAM SARAN Vs. CHAIRMAN ZILA PANCHAYAT PARISHAD FATEHPUR
|
April 26, 2007 |
|
RAM SARAN Vs. STATE OF U P
|
February 28, 2007 |
|
RAM SAWARI Vs. STATE OF U P
|
April 25, 2007 |
|
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
April 18, 2007 |
|
RAM SEWAK AND RAM SAGAR SONS OF SEMPAT RAM Vs. STATE OF U.P. THROUGH ADDITIONAL COLLECTOR/ADDITIONAL DISTRICT MAGISTRATE (PROTOCOL) AND CHIEF CONTROLLING REVENUE AUTHORITY
|
February 9, 2007 |
|
RAM SHABD YADAV Vs. STATE OF U P
|
February 7, 2007 |
|
RAM SHANKER AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
June 8, 2007 |
|
RAM SHARAN LAL Vs. STATE OF U P
|
November 29, 2007 |
|
RAM SHARAN SINGH Vs. UNION OF INDIA
|
September 17, 2007 |
|
RAM SHIROMAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR AND
|
November 15, 2007 |
|
RAM SHIROMANI SHUKLA Vs. STATE OF U.P. AND OTHERS
|
January 22, 2007 |
|
RAM SHRINGAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 16, 2007 |
|
RAM SINGAR (DEAD) THROUGH LRS AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
September 20, 2007 |
|
RAM SINGH Vs. STATE OF U P
|
February 7, 2007 |
|
RAM SINGH Vs. 7TH ADDITION DIST JUDGE AGRA
|
January 5, 2007 |
|
RAM SINGH Vs. STATE OF U P
|
March 15, 2007 |
|
RAM SINGH Vs. STATE OF U P
|
May 21, 2007 |
|
RAM SINGH AND OTHERS Vs. XTH ADDITIONAL DISTRICT JUDGE, (PRESCRIBED AUTHORITY), AGRA AND OTHERS
|
October 4, 2007 |
|
RAM SINGH SINGRAUR Vs. STATE OF U P
|
August 8, 2007 |
|
RAM SINGH VIJAY PAL SINGH Vs. STATE OF U P
|
May 1, 2007 |
|
Ram Singh Vijay Pal Singh and Ors. Vs. State of U.P.& Ors.
|
May 1, 2007 |
|
RAM SUCHIT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
July 10, 2007 |
|
Ram Sukh Yadav Vs. State of U.P.through Principal Secretary,Forest Anubhag-3,Lucknow & Ors.
|
April 10, 2007 |
|
RAM SUMIRAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
July 24, 2007 |
|
RAM SUMIRINI Vs. STATE OF U P
|
February 9, 2007 |
|
RAM SUMIRINI Vs. STATE O
|
July 9, 2007 |
|
RAM SUNDAR LAL AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
July 26, 2007 |
|
RAM SURAT PRASAD Vs. UNION OF INDIA AND OTHERS
|
March 8, 2007 |
|
RAM VEER SINGH Vs. STATE OF U P
|
April 25, 2007 |
|
RAM VILASH Vs. STATE OF U.P. AND OTHERS
|
March 29, 2007 |
|
Ram Vishal and others Vs. State of U.P. and others
|
January 5, 2007 |
|
RAMA DEVI Vs. MUKESH KUMAR SHARMA AND
|
September 6, 2007 |
|
RAMA KANT Vs. JOINT DIRECTOR OF CONSOLIDATION, ETAWAH AND OTHERS
|
April 5, 2007 |
|
RAMA SHANKAR Vs. STATE OF U P
|
August 29, 2007 |
|
RAMA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 20, 2007 |
|
RAMA SHANKER YADAV Vs. U P WAREHOUSING CORPORATION
|
March 19, 2007 |
|
RAMADHAR PANDEY Vs. STATE OF U P
|
October 24, 2007 |
|
RAMADHIN Vs. STATE OF U P
|
September 24, 2007 |
|
RAMADHIN Vs. VIJAY PAL
|
November 27, 2007 |
|
RAMAKANT MISRA Vs. STATE OF U P
|
March 14, 2007 |
|
RAMAN KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FARRUKHABAD AND ANOTHER
|
April 13, 2007 |
|
RAMAN PAL SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
September 12, 2007 |
|
RAMANAND Vs. STATE O
|
December 19, 2007 |
|
RAMBABU Vs. STATE
|
December 20, 2007 |
|
RAMBIR SINGH Vs. STATE O
|
October 11, 2007 |
|
RAMDEO Vs. STATE OF U P
|
August 10, 2007 |
|
RAMDHANI PANDEY Vs. RAGHUNATH PANDEY
|
October 12, 2007 |
|
RAMDHARI SON OF SRI JAG MOHAN Vs. U.P. CO-OPERATIVE FEDERATION LTD.
|
November 21, 2007 |
|
RAMESH Vs. STATE OF U P
|
November 16, 2007 |
|
RAMESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAGHPAT
|
June 22, 2007 |
|
RAMESH ALIAS DINGAR Vs. STATE OF U P
|
January 8, 2007 |
|
RAMESH CHAND TAYAGI Vs. DIRECTOR AGRICULTURAL MARKETING U P LUCKNOW
|
April 16, 2007 |
|
RAMESH CHANDRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA
|
August 9, 2007 |
|
RAMESH CHANDRA Vs. SHYAM JI MISRA
|
April 4, 2007 |
|
RAMESH CHANDRA PANDEY Vs. STATE OF U P
|
July 24, 2007 |
|
RAMESH CHANDRA SHARMA Vs. DISTRICT JUDGE FARRUKHABAD
|
November 6, 2007 |
|
RAMESH CHANDRA SHASHIKANT Vs. COMMISSIONER OF TRADE TAX
|
September 20, 2007 |
|
RAMESH CHANDRA YADAV Vs. STATE OF U.P.
|
October 26, 2007 |
|
RAMESH KUMAR Vs. STATE OF UTTAR PRADESH
|
August 9, 2007 |
|
RAMESH KUMAR Vs. ADMINISTRATOR DISTRICT MAGISTRATE NAGAR PALIKA SAHARANPUR
|
September 14, 2007 |
|
RAMESH KUMAR BANGARI Vs. STATE OF UTTARANCHAL
|
February 26, 2007 |
|
RAMESH KUMAR TIWARI Vs. STATE OF U P
|
January 2, 2007 |
|
RAMESH PAL SINGH Vs. UNION OF INDIA
|
August 17, 2007 |
|
RAMESH PRASAD TRIPATHI Vs. IBRAHIM
|
May 16, 2007 |
|
RAMESH SINGH Vs. STATE OF U P
|
February 7, 2007 |
|
RAMESH SINGH Vs. STATE OF U P
|
March 7, 2007 |
|
RAMESH SINGH RAMESH SINGH -PLAINTIFF Vs. SOOD SABHA SHIMLA REGISTERED -PLAINTIFF MANAGER MEHARCHAND SOOD DHARAMSHALA -DEFENDANT
|
June 29, 2007 |
|
RAMESHWAR PRASAD Vs. STATE OF U P
|
March 7, 2007 |
|
RAMESHWAR PRASAD Vs. STATE OF U P
|
February 14, 2007 |
|
RAMESHWAR PRASAD TANDON Vs. XITH A D J KANPUR
|
July 2, 2007 |
|
RAMESHWAR RAM Vs. STATE OF U P
|
August 8, 2007 |
|
RAMESHWAR SINGH ALIAS NANHU SINGH Vs. STATE OF U P
|
October 23, 2007 |
|
RAMJEET Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD/COLLECTOR ALLAHABAD AND OTHERS
|
July 12, 2007 |
|
RAMJI Vs. KANPUR SUGAR WORKS LTD
|
December 20, 2007 |
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RAMJI DAS AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 12, MUZAFFAR NAGAR AND OTHERS
|
March 14, 2007 |
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RAMJI PANDEY Vs. RAMESHWAR MALI
|
December 5, 2007 |
|
RAMJI SRI LAKSHMAN JI SRI JANKI JI AND SRI HANUMANJI ENSHRINE
HOUSE VARANASI Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL DISTT MAGISTRATE CIVIL SUPPLIES VARANASI
|
April 3, 2007 |
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RAMKESH MAURYA Vs. STATE OF U P
|
March 2, 2007 |
|
RAMPAL SINGH Vs. STATE OF U P
|
May 15, 2007 |
|
RAMPAL SINGH MUKHTAR AHMED Vs. STATE OF U P
|
April 6, 2007 |
|
RAMPHAL MISHRA Vs. STATE OF U P
|
April 24, 2007 |
|
RAMPUR ENGINEERING CO LTD Vs. STATE OF U P
|
September 11, 2007 |
|
RAMRATI (SMT.) AND OTHERS Vs. MISRI LAL GIRLS JUNIOR HIGH SCHOOL AND OTHERS
|
July 29, 2007 |
|
RAMSEWAK Vs. STATE OF U P
|
December 10, 2007 |
|
RAMU ALIAS PRABHUNATH Vs. STATE OF U P
|
August 3, 2007 |
|
RAMVEER Vs. STATE OF U P
|
January 18, 2007 |
|
RAMVIR Vs. STATE OF U P
|
May 24, 2007 |
|
RAMVIR SINGH Vs. STATE OF U P
|
March 16, 2007 |
|
Ramwati Vs. Up-Zila Magistrate
|
December 14, 2007 |
|
RAMWATI Vs. STATE OF U P
|
December 14, 2007 |
|
RAMWATI DEVI Vs. U P TRANSPORT CORPORATION
|
August 17, 2007 |
|
RAMWATI DEVI Vs. IDRIS AHMAD
|
April 20, 2007 |
|
RAMZAN Vs. GAFOORAN
|
September 28, 2007 |
|
RANJANA PANDEY Vs. UNION OF INDIA
|
August 3, 2007 |
|
RANVIR SINGH Vs. STATE
|
May 21, 2007 |
|
RAO MASHKUR AHMAD KHAN Vs. STATE OF U.P. AND ORS.
|
March 12, 2007 |
|
RAS BIHARI CHANDRA YADAV Vs. STATE OF U P
|
February 6, 2007 |
|
RASEED Vs. STATE OF U P
|
October 3, 2007 |
|
RASHID JAMAL Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
July 27, 2007 |
|
RASHID KHAN RECRUIT CONSTABLE Vs. STATE OF U P
|
May 16, 2007 |
|
RATAN HARI ROLLING MILLS LTD Vs. COMMISSIONER OF TRADE TAX
|
January 10, 2007 |
|
RATAN KUMAR VISHWAS Vs. NARCOTIC CONTROL BUREAU
|
May 15, 2007 |
|
RATAN SINGH Vs. STATE O
|
December 13, 2007 |
|
RATAN SINGH YADAV Vs. STATE OF U P
|
November 2, 2007 |
|
RATNAKAR CHAUBEY Vs. DISTRICT INSEPCTOR OF SCHOOLS VARANASI
|
July 19, 2007 |
|
RAUNAQ ALI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
December 3, 2007 |
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RAVE ENTERTAINMENT PRIVATE LIMITED Vs. RAVE REAL ESTATE PRIVATE LIMITED
|
May 25, 2007 |
|
RAVENDRA ALIAS HAWALDAR Vs. STATE OF U P
|
December 5, 2007 |
|
RAVI JAISWAL Vs. STATE OF U.P.
|
March 26, 2007 |
|
RAVI KUMAR KAUSHAL Vs. STATE OF U P
|
October 4, 2007 |
|
RAVI NATH MISRA Vs. CITY MAGISTRATE/R C AND E O KANPUR NAGAR
|
May 7, 2007 |
|
RAVI PRAKASH RAO AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR TADRAUNA AND OTHERS
|
April 26, 2007 |
|
RAVI PRATAP SINGH Vs. STATE OF U P
|
February 26, 2007 |
|
RAVI SHANKER GIRI Vs. SUB-DIVISIONAL OFFICER U P POWER CORPN LTD
|
May 17, 2007 |
|
RAVINDER KUMAR NAYAR Vs. STATE OF U P
|
February 1, 2007 |
|
RAVINDER KUMAR NAYAR Vs. STATE OF U.P.
|
January 1, 2007 |
|
RAVINDER SINGH Vs. STATE OF U P
|
September 21, 2007 |
|
RAVINDERA KUMAR DUBEY Vs. U P STATE SUGAR CORPORATION LUCKNOW
|
May 18, 2007 |
|
RAVINDRA Vs. state
|
December 20, 2007 |
|
RAVINDRA KUMAR Vs. STATE OF U P
|
April 10, 2007 |
|
RAVINDRA KUMAR KAPOOR Vs. GENERAL MANAGER PUNJAB NATIONAL BANK NEW DELHI
|
July 6, 2007 |
|
RAVINDRA KUMAR SINGH AND OTHERS Vs. ADDL. DIST. AND SESSIONS JUDGE, ANPARA AND OTHERS
|
October 4, 2007 |
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RAVINDRA KUMAR TEWARI Vs. EXECUTIVE ENGINEER NALKOOP ANURAKSHAN KHAND BHADOHI
|
May 14, 2007 |
|
RAVINDRA NATH YADAV Vs. STATE OF U P
|
February 21, 2007 |
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RAVINDRA PAL AND OTHERS Vs. BOARD OF REVENUE AND OTHER
|
July 18, 2007 |
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RAVINDRA PATHAK Vs. DISTRICT BASIC EDUCATION OFFICER GHAZIPUR
|
July 6, 2007 |
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RAVINDRA PRAKASH MISRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 12, 2007 |
|
RAVINDRA PRASAD Vs. STATE OF U P
|
February 7, 2007 |
|
RAVINDRA SHARMA Vs. SANTOSH KUMAR
|
February 2, 2007 |
|
RAVINDRA SINGH Vs. STATE OF UTTAR PRADESH
|
April 19, 2007 |
|
RAVINDRA SINGH GUGYANI ALIAS SANJU Vs. STATE OF U P
|
May 8, 2007 |
|
RAVINDRA YADAV Vs. STATE OF U P
|
September 14, 2007 |
|
RAWANT HOSPITALITY PVT LTD Vs. STATE OF U P
|
August 8, 2007 |
|
REEMA CHAUBEY Vs. STATE OF U P
|
April 25, 2007 |
|
REETA JAIN Vs. STATE OF U P
|
April 24, 2007 |
|
REETA YADAV Vs. STATE OF U P
|
July 23, 2007 |
|
REGIONALMANAGER U P STATE ROAD TRANSPORT CORPORATION Vs. MOHAN LAL
|
February 20, 2007 |
|
REGISTRAR OF COMPANIES U.P. AND UTTARANCHAL Vs. KULWANT SINGH, EX DIRECTOR AND OTHERS
|
March 9, 2007 |
|
RENU SHARMA Vs. STATE OF U P
|
August 24, 2007 |
|
REWANT HOSPITALITY PVT LTD Vs. STATE OF U P
|
October 8, 2007 |
|
REWAZ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
January 3, 2007 |
|
RIFAQAT ALIAS FAKKAR Vs. STATE OF U P
|
November 30, 2007 |
|
RIJWAN ALIAS BABU Vs. STATE OF U P
|
April 30, 2007 |
|
RIMJHIM ISPAT LTD. THROUGH ITS DIRECTOR SRI KSHITIZ AGARWAL Vs. COMMISSIONER OF INCOME TAX-II, THE DEPUTY COMMISSIONER OF INCOME TAX AND UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE
|
February 21, 2007 |
|
RINKU ALIAS UDAI SHANKER; CHHOTU ALIAS MUSHTAQ Vs. STATE OF U P
|
March 28, 2007 |
|
RISAL Vs. DY. DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
April 30, 2007 |
|
RISALO Vs. SECOND A D J
|
March 20, 2007 |
|
RISHABH RAJ SINGH Vs. STATE OF U P
|
September 24, 2007 |
|
RISHI KUMAR KATIYAR Vs. LABOUR COURT
|
May 7, 2007 |
|
RISHI PAL Vs. STATE OF U P
|
January 17, 2007 |
|
RISHI PAL Vs. DISTRICT INSPECTOR OF SCHOOL HARIDWAR
|
January 3, 2007 |
|
RISHIKESH LAL SRIVASTAVA Vs. STATE OF U P
|
March 21, 2007 |
|
RITA YADAV Vs. STATE OF U P
|
March 15, 2007 |
|
RITA YATI AND ANOTHER Vs. MURARI GIRI AND OTHERS
|
February 14, 2007 |
|
RITESH KUMAR Vs. SOM PRAKASH AND ANOTHER
|
September 12, 2007 |
|
RIYASAT AND OTHERS Vs. STATE
|
May 25, 2007 |
|
RIZWANA Vs. CIVIL JUDGE
|
September 25, 2007 |
|
ROHIT KUMAR Vs. STATE O
|
October 3, 2007 |
|
ROHTAS KUMAR Vs. STATE OF U P
|
February 19, 2007 |
|
ROHTASH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION, BAGHPAT AND OTHERS
|
September 10, 2007 |
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ROOP NARAYAN Vs. KM DAMYANTI MANUCHA AND
|
July 25, 2007 |
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ROSHAN LAL GUPTA Vs. STATE OF UP
|
September 19, 2007 |
|
ROSHAN LAL MITTAL Vs. RENT CONTROL AND EVICTION OFFICER/S D M TEHSIL SIKANDRABAD DISTRICT BULANDSHAHR
|
July 2, 2007 |
|
ROSHAN LAL SEHGAL Vs. YUPENDER KUMAR KALRA
|
December 3, 2007 |
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ROSHANLAL DHANI RAM Vs. STATE OF U P
|
April 9, 2007 |
|
ROTARY INTERNATIONAL Vs. CIVIL JUDGE S D
|
April 20, 2007 |
|
RUBI Vs. STATE OF U P
|
March 16, 2007 |
|
RUCHHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
May 24, 2007 |
|
RUDRA NATH TRIPATHI Vs. STATE OF U P
|
January 29, 2007 |
|
RUPA Vs. STATE OF U P
|
September 28, 2007 |
|
RUSTOM KHUSRO SAPURJI GHANDHI Vs. AMRIT ABHIJAT
|
April 26, 2007 |
|
S C T LIMITED GHAZIABAD Vs. STATE OF U P
|
August 13, 2007 |
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S K GUPTA AND COMPANY Vs. INCOME TAX OFFICER
|
July 13, 2007 |
|
S K UPADHYAY Vs. STATE OF U P
|
July 31, 2007 |
|
S N LAL Vs. STATE OF U P
|
February 13, 2007 |
|
S N SRIVASTAVA Vs. HASAN MOHD UMAR
|
February 9, 2007 |
|
S P SINGH Vs. STATE OF U P
|
September 3, 2007 |
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S Y H JAFARI Vs. U P POWER CORPORATION LTD
|
April 25, 2007 |
|
S.K. TRADERS Vs. ADDITIONAL COMMISSIONER
|
July 13, 2007 |
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S.P. KANUDIA AND ANOTHER Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
April 18, 2007 |
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S.P. RANA Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ANR.
|
April 13, 2007 |
|
SA VITA DEVI MANAGER BHADAWAR VIDVA MANDIR DEGREECOLLEGE BAH AGRA AND
ASSISTANT REGISTRAR FIRMS Vs. CHITS AGRA
|
October 26, 2007 |
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SABHA KHATOON Vs. STATE OF U P
|
December 3, 2007 |
|
SABHA KHATOON Vs. STATE OF U P
|
March 12, 2007 |
|
SABHA NAND SINGH Vs. STATE OF U P
|
March 22, 2007 |
|
Sabhajit Mishra (Prof.) and others Vs. State of U.P. and others
|
December 14, 2007 |
|
SABHAJIT PANDEY Vs. UNION OF INDIA
|
July 12, 2007 |
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SABIR AHMAD Vs. DISTRICT JUDGE BAGHPAT
|
December 4, 2007 |
|
SABIR ANSARI Vs. STATE OF U P
|
May 7, 2007 |
|
SACHIDA NAND PATHAK Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION AZAMGARH AND A
|
August 2, 2007 |
|
SACHIDANAND RAI Vs. SHAMBHU SINGH
|
January 11, 2007 |
|
SADANAND MISRA Vs. U.P. PUBLIC SERVICE TRIBUNAL
|
April 24, 2007 |
|
SADHNA DEVI Vs. STATE OF U P
|
February 6, 2007 |
|
SADHNA MISRA Vs. STATE OF U P
|
September 25, 2007 |
|
SADHO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 19, 2007 |
|
SADIQ HUSAIN Vs. ADDL DISTRICT JUDGE DEHRADUN
|
November 30, 2007 |
|
SAEED AHMAD Vs. CUSTODIAN OF ENEMY PROPERTY FOR INDIA QAISER I HIND BUILDING
|
May 9, 2007 |
|
SAEED KHAN Vs. STATE OF U P
|
January 29, 2007 |
|
SAHARA INDIA COMMAND OFFICE Vs. THE ADDITIONAL DISTRICT JUDGE
|
February 7, 2007 |
|
SAIRA MOHD ISHAQ Vs. NMARIYAM SATTAR
|
May 16, 2007 |
|
SAJEPAL Vs. STATE OF U P
|
November 30, 2007 |
|
SAJID ALI KHAN Vs. UNION OF INDIA
|
March 20, 2007 |
|
SAKIR ALIAS SAKET Vs. STATE OF U P
|
March 28, 2007 |
|
SAKLA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 13, 2007 |
|
SALAM SADIQ KHAN Vs. STATE OF U P
|
September 5, 2007 |
|
SALEEM AHAMED Vs. STATE OF U P
|
July 5, 2007 |
|
SALEEM MASOOD SON OF MAQSOOD ALI Vs. RASHEED MASOOD SON OF QAZI MASOOD
|
May 25, 2007 |
|
SALIK RAM DWIVEDI Vs. STATE OF U P
|
December 19, 2007 |
|
SALIM ALIAS KALUWA Vs. STATE OF U P
|
January 29, 2007 |
|
SALIM KHAN Vs. STATE OF U P
|
January 17, 2007 |
|
SALIQ Vs. STATE OF U P
|
March 12, 2007 |
|
SALORA INTERNATIONAL LTD Vs. LABOUR COMMISSIONER KANPUR
|
March 28, 2007 |
|
SAMARJIT SINGH Vs. UNION OF INDIA AND ORS.
|
April 11, 2007 |
|
SAMUEL KEMPSTOR Vs. R.C. & E.O./ADDITIONAL CITY MAGISTRATE VI, KANPUR NAGAR AND ANOTHER
|
July 6, 2007 |
|
SANAUAL HAQUE Vs. STATE OF U P
|
September 27, 2007 |
|
SANDEEP Vs. STATE OF U P
|
May 29, 2007 |
|
SANDEEP KAKKAR Vs. UNION BANK OF INDIA
|
October 9, 2007 |
|
SANDEEP KUMAR Vs. STATE PUBLIC SERVICE TRIBUNAL
|
April 2, 2007 |
|
SANDEEP KUMAR TATHI Vs. STATE OF U P
|
November 29, 2007 |
|
SANDEEP KUMAR YADAV Vs. STATE OF U P
|
April 11, 2007 |
|
SANDEEP KUMAR YADAV Vs. STATE OF U P
|
January 17, 2007 |
|
SANDEEP SHARMA Vs. STATE OF U P
|
March 21, 2007 |
|
SANGEETA Vs. MANGE RAM
|
August 16, 2007 |
|
SANGEETA CHATU]RVEDI Vs. STATE OF U P
|
October 4, 2007 |
|
SANGEETA KAUSHIK Vs. STATE OF U P
|
September 26, 2007 |
|
SANGRAM SINGH YADAV Vs. STATE OF U P
|
April 26, 2007 |
|
SANJAI Vs. STATE OF U P
|
April 23, 2007 |
|
SANJAI Vs. STATE OF U P
|
May 21, 2007 |
|
SANJAI KUMAR RAI ALIAS PAPPU RAI Vs. STATE OF U P
|
February 9, 2007 |
|
SANJAY Vs. RAM BABU AND OTHERS
|
September 7, 2007 |
|
SANJAY AGRAWAL Vs. GANGA PRASAD AGRAWAL
|
August 17, 2007 |
|
SANJAY AGRWAL Vs. STATE OF UP
|
June 15, 2007 |
|
SANJAY KUMAR Vs. STATE OF U P
|
November 21, 2007 |
|
SANJAY KUMAR DWIVEDI Vs. STATE OF U P
|
January 18, 2007 |
|
SANJAY KUMAR KATYAL Vs. KAMLESH GUPTA
|
February 21, 2007 |
|
SANJAY KUMAR PATHAK Vs. STATE OF U P
|
March 2, 2007 |
|
SANJAY MISHRA Vs. STATE OF U.P. AND OTHERS
|
August 31, 2007 |
|
SANJAY MOHAN Vs. STATE OF U P
|
November 22, 2007 |
|
SANJAY SHANKER MANWAL Vs. LUCKNOW UNIVERSITY AND
|
January 3, 2007 |
|
SANJAY SHARMA Vs. STATE OF U P
|
February 8, 2007 |
|
SANJAY YADAV ALIAS MAMA Vs. STATE OF U P
|
January 24, 2007 |
|
SANJEEV Vs. STATE OF U P
|
January 4, 2007 |
|
SANJEEV KUMAR SINHA Vs. STATE OF U P
|
July 3, 2007 |
|
SANJEEV TRADING CO. Vs. COMMISSIONER OF TRADE TAX
|
October 25, 2007 |
|
SANJU Vs. STATE OF U P
|
February 7, 2007 |
|
SANJU SINGH Vs. STATE OF U P
|
January 17, 2007 |
|
SANKARSHAN MISHRA Vs. STATE OF U P
|
May 9, 2007 |
|
SANNEER ELECTRICALS Vs. COMMISSIONER, TRADE TAX
|
July 11, 2007 |
|
SANT RAM Vs. FOOD CORPORATION OF INDIA
|
March 1, 2007 |
|
SANT RAM Vs. STATE OF U P
|
April 10, 2007 |
|
SANTOO ALIAS ARUN KUMAR SHARMA Vs. STATE O
|
September 27, 2007 |
|
SANTOSH Vs. HARISH CHANDER
|
February 14, 2007 |
|
SANTOSH ALIAS MAHESH Vs. STATE OF U P
|
August 31, 2007 |
|
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND
|
October 31, 2007 |
|
SANTOSH KUMAR Vs. DISTRICT MAGISTRATE CHITRAKOOT DHAM KARVI
|
May 4, 2007 |
|
SANTOSH KUMAR ALIAS TATA Vs. MEENA DEVI
|
December 6, 2007 |
|
SANTOSH KUMAR PORWAL Vs. DIRECTOR BAL VIKAS SEWA EVAM POSTAHAR YOJNA
|
May 2, 2007 |
|
SANTOSH KUMAR PURWAL Vs. DIRECTOR BAL BIKAS SEWA EVAM PUSTAHAR YOJNA
|
February 5, 2007 |
|
SANTOSH KUMAR SHUKLA @ PAPPU Vs. STATE OF U.P. AND ANR.
|
January 18, 2007 |
|
Santosh Kumar Shukla and another Vs. State of U.P. and others
|
August 31, 2007 |
|
SANTOSH KUMAR SINGH Vs. COLLECTOR KANPUR DEHAT
|
May 1, 2007 |
|
SANTOSH KUMAR SRIVASTAVA Vs. STATE OF U P
|
March 16, 2007 |
|
SANTOSH KUMAR SRIVASTAVA Vs. STATE
|
May 22, 2007 |
|
SANTOSH KUMAR TRIVEDI Vs. STATE OF U P
|
May 29, 2007 |
|
SANTOSH KUMARI Vs. STATE OF U P
|
June 1, 2007 |
|
SANTOSH SINGH Vs. RAM BABU
|
April 27, 2007 |
|
SANTOSH SINGH Vs. STATE OF U.P. AND OTHERS
|
May 23, 2007 |
|
SANTOSH TIWARI Vs. STATE OF U P
|
January 25, 2007 |
|
SARAL TIWARI ALIAS JAGDISH TIWARI Vs. BOARD OF REVENUE U P
|
April 20, 2007 |
|
SARANG DHAR RAI Vs. GIRI INSTITUTE OF DEVELOPMENT STUDIES AND OTHERS
|
July 4, 2007 |
|
SARAYA SUGAR MILLS LTD Vs. LABOUR COURT GORAKHPUR
|
March 23, 2007 |
|
SARDAR Vs. IDRIS AHMAD
|
April 20, 2007 |
|
SARDAR DALIP SINGH Vs. RAKESH KUMAR
|
January 16, 2007 |
|
SARDAR GURCHARAN SINGH AND ANR. Vs. R.C. AND E.O. AND ORS.
|
September 3, 2007 |
|
SARDAR HAVINDER SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE RAEBAREILLY
|
May 16, 2007 |
|
SARDAR IQBAL SINGH Vs. STATE OF UTTARAKHAND
|
April 20, 2007 |
|
SARFARAZ Vs. STATE OF U P
|
July 17, 2007 |
|
SARJOO ALIAS SURAJ Vs. NATHUNI SINGH
|
December 20, 2007 |
|
SARJOO ALIAS SURAJ Vs. NATHUNI SINGH
|
January 29, 2007 |
|
SARLA DEVI Vs. RAVINDRA KUMAR
|
February 14, 2007 |
|
SARLA DEVI GUPTA Vs. RAVINDRA SINGH AND
|
August 17, 2007 |
|
SARNAWATI Vs. VISHAL ALIAS GOLU
|
April 16, 2007 |
|
SAROJ CHAUDHARY Vs. STATE OF U P
|
January 18, 2007 |
|
SAROJ KUMAR UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
July 19, 2007 |
|
SAROJ SINGH Vs. BOARD OF REVENUE LUCKNOW
|
February 12, 2007 |
|
SAROJINI ARAWATTIGI Vs. STATE OF U P
|
August 7, 2007 |
|
SARU COPPER ALOYS SEMIS (P) LTD Vs. COMMISSIONER OF TRADE TAX
|
March 13, 2007 |
|
SARVA HITKARINI SAHKARI AVAS SAMITI ALLAHABAD Vs. STATE OF U P
|
April 23, 2007 |
|
SARVESH KUMAR Vs. STATE OF U P
|
June 1, 2007 |
|
SARVESH KUMAR SHUKLA Vs. STATE OF U P
|
September 19, 2007 |
|
SARVESH NARAIN SHUKLA Vs. STATE OF U P
|
May 1, 2007 |
|
SASHI KALA Vs. STATE OF U.P AND OTHERS
|
April 2, 2007 |
|
SATANAND UPADHYAY Vs. STATE OF U.P. AND OTHERS
|
May 31, 2007 |
|
SATENDRA Vs. STATE OF U P
|
December 4, 2007 |
|
SATENDRA KUMAR Vs. STATE OF U P
|
March 16, 2007 |
|
SATENDRA KUMAR TYAGI Vs. DEPUTY DIRECTOR OF EDUCATION I MANDAL MEERUT
|
April 17, 2007 |
|
SATHISH KUMAR ARORA Vs. NEERU KAPOOR
|
October 5, 2007 |
|
SATISH Vs. STATE OF U P
|
May 16, 2007 |
|
SATISH Vs. SESSIONS JUDGE BULANDSHAHAR
|
March 31, 2007 |
|
SATISH CHANDRA Vs. MAHESH KUMAR MATHUR
|
January 29, 2007 |
|
Satish Chandra Mishra Vs. Deputy General Manager, Bank of Baroda, Bareilly and others
|
January 10, 2007 |
|
SATISH CHANDRA MITTAL Vs. ASSISTANT COMMISSIONER
|
July 5, 2007 |
|
SATISH CHANDRA YADAV Vs. UNION OF INDIA
|
April 20, 2007 |
|
SATISH KUMAR Vs. STATE OF U P
|
June 29, 2007 |
|
SATISH SHARMA Vs. SYNDICATE BANK GHAZIABAD
|
July 9, 2007 |
|
SATRAJ Vs. STATE OF U P
|
March 21, 2007 |
|
SATVIR Vs. STATE OF U P
|
April 24, 2007 |
|
SATYA DEO DIKSHIT Vs. STATE OF U P
|
May 21, 2007 |
|
SATYA NARAIN Vs. SITA RAM
|
August 7, 2007 |
|
SATYA NARAIN Vs. STATE OF U P
|
March 28, 2007 |
|
SATYA NARAIN KAPOOR Vs. STATE OF U P
|
March 21, 2007 |
|
SATYA NARAIN TIWARI Vs. STATE OF U P
|
May 11, 2007 |
|
SATYA PAL SINGH Vs. STATE OF U.P.
|
September 26, 2007 |
|
SATYA PRAKASH KAUSHIK (DR.) Vs. SRI SOBIN JAIN
|
February 14, 2007 |
|
SATYA PRAKASH SHARMA Vs. STATE OF U P
|
January 9, 2007 |
|
SATYA PRAKASH VERMA Vs. IXTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
|
September 19, 2007 |
|
SATYABIR KAUSHIK Vs. CHIEF OF ARMY STAFF
|
April 23, 2007 |
|
SATYADEO PANGORIA Vs. GOPAL DHARMSHALA SAMITI
|
September 6, 2007 |
|
SATYAM GLASS WORKS INDUSTRIES Vs. EMPLOYEES STATE INSURANCE KANPUR
|
March 14, 2007 |
|
SATYAVIR SINGH Vs. STATE OF U P
|
September 18, 2007 |
|
SATYAWATI CHAUHAN Vs. STATE OF UTTARAKHAND
|
April 26, 2007 |
|
SATYENDRA KUMAR TIWARI; DHARMENDRA TIWARI Vs. STATE OF U P
|
March 2, 2007 |
|
SAUDAN; TEETU Vs. STATE OF U P
|
May 8, 2007 |
|
SAURABH BASU Vs. UNION OF INDIA
|
December 14, 2007 |
|
SAVITA PANDEY Vs. HANUMAN PRASAD PODDAR SMRITI SEWA TRUST
|
October 29, 2007 |
|
SAVITRI SINGH Vs. BOARD OF REVENUE U P LUCKNOW AND
|
August 10, 2007 |
|
SAYED MOHAMMAD HASHIM Vs. DAMODAR DAS AND OTHERS
|
April 18, 2007 |
|
SECRETARY KRISHI UTPADAN MANDI SAMITI DIST ALIGARH Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
|
November 16, 2007 |
|
SECTION OFFICER BROTHERHOOD Vs. STATE OF U P
|
December 1, 2007 |
|
SECTION OFFICER BROTHERHOOD Vs. STATE OF U P
|
January 12, 2007 |
|
SEEMA KAPAHI Vs. STATE OF U.P. AND OTHERS
|
January 25, 2007 |
|
SEEMA KOCHHAR Vs. GREATER NOIDA DEVELOPMENT AUTHORITY
|
April 27, 2007 |
|
SEEMA SINGH Vs. RENT CONTROL AND EVICTION OFFICER LALITPUR
|
July 17, 2007 |
|
Seema Yadav Vs. State of U.P.& Ors.
|
October 10, 2007 |
|
SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAM LOCHAN
|
May 9, 2007 |
|
SESHU LAVANIA Vs. STATE OF U P
|
April 13, 2007 |
|
SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
May 16, 2007 |
|
SHABBIR AHMAD A LIAS GHASITA Vs. STATE OF U P
|
April 30, 2007 |
|
SHABBU KHAN Vs. STATE OF U.P.
|
May 17, 2007 |
|
SHABEERA KHATOON Vs. FATEH MOHD
|
April 20, 2007 |
|
SHADI RAM Vs. JUDGE SMALL CAUSES COURT MUNSIF
|
April 27, 2007 |
|
SHAFIULLAH KHAN Vs. STATE OF U P
|
March 14, 2007 |
|
SHAH ID Vs. STATE OF U P
|
December 4, 2007 |
|
SHAH JADE Vs. INDUSTRIAL TRIBUNAL I AT ALLAHABAD
|
November 6, 2007 |
|
SHAHBUDDIN Vs. STATE O
|
October 10, 2007 |
|
SHAHJADE S/O ABDUL KHALIQ Vs. INDUSTRIAL TRIBUNAL
|
November 6, 2007 |
|
Shahnaz Hussain Vs. State of U.P. and another
|
August 20, 2007 |
|
SHAHROJ ANWAR KHAN Vs. STATE OF U P
|
May 25, 2007 |
|
SHAIL KUMARI SINGH Vs. STATE OF U P
|
October 12, 2007 |
|
SHAIL PRABHA MISRA Vs. STATE OF U P
|
April 19, 2007 |
|
SHAILENDRA KUMAR UPADHYAY Vs. STATE OF U P
|
May 22, 2007 |
|
SHAILESH KUMAR GUPTA Vs. STATE OF U P
|
April 25, 2007 |
|
SHAKIL KHAN Vs. STATE OF U P
|
March 22, 2007 |
|
SHAKTI GRAMODYOG SANSTHAN Vs. COMMISSIONER, TRADE TAX
|
February 26, 2007 |
|
SHAKTI SINGH Vs. STATE
|
June 14, 2007 |
|
SHAKUMBARI SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF U P
|
April 12, 2007 |
|
SHAKUNTALA Vs. STATE OF U P
|
April 6, 2007 |
|
SHAKUNTALA DEVI RATHOD Vs. RAJ KUMARI
|
December 11, 2007 |
|
Shalita Gupta (Smt.) Vs. State of U.P. and others
|
November 6, 2007 |
|
SHAMBHOO SARAN SANJEEV KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
May 16, 2007 |
|
SHAMBHU ALIAS SHAMBHU DAYAL Vs. RENT CONTROL AND EVICTION OFFICER
|
January 16, 2007 |
|
SHAMI AHMAD Vs. STATE OF U P
|
February 1, 2007 |
|
SHAMIM AHMAD Vs. SHIV NATH KHANDELWAL
|
January 16, 2007 |
|
SHAMIM AHMAD Vs. STATE OF U P
|
May 1, 2007 |
|
SHAMIM RAZA Vs. STATE OF U P
|
April 5, 2007 |
|
SHAMSHER Vs. STATE OF U P
|
February 22, 2007 |
|
SHAMSHER BAHADUR SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
May 8, 2007 |
|
SHAMSHER SINGH Vs. STATE
|
May 21, 2007 |
|
SHANI @ DEEPAK Vs. STATE OF U.P.
|
August 29, 2007 |
|
SHANKAR KUMAR THAKUR Vs. UNION OF INDIA
|
September 20, 2007 |
|
SHANKER Vs. STATE OF U.P.
|
May 8, 2007 |
|
SHANKER DEO BHARTI Vs. STATE OF U P
|
October 25, 2007 |
|
SHANKER LAL Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF DEFENCE PEN A
|
May 21, 2007 |
|
SHANKER LAL Vs. PUNJAB AND SINDH BANK
|
December 14, 2007 |
|
SHANKER LAL CHAUBEY Vs. COMMISSIONER, TRADE TAX
|
October 1, 2007 |
|
SHANKER SHUKLA Vs. STATE OF U.P. AND OTHERS
|
July 18, 2007 |
|
SHANKER SINGH Vs. CHUNNU YADAV
|
January 11, 2007 |
|
SHANTA Vs. DISTRICT JUDGE CHANDAULI AND
|
July 11, 2007 |
|
SHANTI DEVI Vs. OFFICE OF INSURANCE OMBUDSMAN
|
November 20, 2007 |
|
SHANTI DEVI Vs. STATE OF U P
|
January 22, 2007 |
|
Shanti Singhal (Smt.) Vs. State of U.P. and others
|
August 1, 2007 |
|
SHANTI SWAROOP TRIPATHI Vs. IIIRD A.D.J.
|
April 4, 2007 |
|
SHARAD CHADDA Vs. STATE OF U P
|
October 9, 2007 |
|
SHARAFAT KHAN Vs. SHAKOOR AND ANOTHER
|
August 13, 2007 |
|
SHARDA FUELS DISTRIBUTORS PVT LTD Vs. CENTRAL BANK OF INDIA
|
October 25, 2007 |
|
SHARDA PRASAD Vs. STATE OF U P
|
February 26, 2007 |
|
SHARDA STEEL INDUSTRIES LTD Vs. COMMISSIONER OF TRADE TAX
|
April 26, 2007 |
|
SHARIFAN Vs. XLTH ADDITIONAL DISTRICT JUDGE MEERUT
|
August 2, 2007 |
|
SHARIFUDDIN ALIAS BANWARI Vs. LABOUR COURT
|
February 19, 2007 |
|
SHARVAN KUMAR SONKAR @ JAVED Vs. UNION OF INDIA
|
April 18, 2007 |
|
SHARWAN KUMAR SON OF DHANI RAM (IN JAIL) Vs. STATE OF U.P.
|
February 15, 2007 |
|
SHASHANK KUMAR THAKUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 20, 2007 |
|
SHASHI KANT AND OTHERS Vs. STATE OF U.P.
|
May 1, 2007 |
|
SHASHI MATHUR Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY
|
October 30, 2007 |
|
SHASHI PRABHA SHUKLA Vs. STATE OF U P
|
August 7, 2007 |
|
SHASHI SHARMA Vs. STATE OF U.P. AND OTHERS
|
October 26, 2007 |
|
SHASHI SHUKLA Vs. STATE OF U P
|
April 25, 2007 |
|
SHATRUGHAN PANDEY Vs. STATE OF U.P.
|
June 6, 2007 |
|
SHATRUNJAY CHOUBEY Vs. STATE OF U P
|
June 7, 2007 |
|
SHAUIB SIDDIQUI Vs. STATE OF U P
|
April 6, 2007 |
|
SHAUKAT ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
July 17, 2007 |
|
SHEELA DEVI Vs. MANAGING DIRECTOR CENTRAL OFFICE UNION BANK OF INDIA BOMBAY
|
February 21, 2007 |
|
SHEELA DEVI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 4 GORAKHPUR
|
October 24, 2007 |
|
SHEELA DEVI Vs. ADDITIONAL DISTRICT JUDGE ROOM NO 13 AGRA
|
September 28, 2007 |
|
SHEESHPAL SINGH Vs. ADDL COMMISSIONER FINANCE BOARD OF REVENUE U P MEERUT DIVISION MEERUT
|
January 12, 2007 |
|
SHEIKH ABRAR AHMAD Vs. STATE OF U P
|
October 4, 2007 |
|
SHEIKH BARIK ALI Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR
|
October 1, 2007 |
|
SHEIKH SHAMIM AHMAD Vs. MOHD. YAHIYA KURAISY AND OTHERS
|
December 17, 2007 |
|
SHEKHAR CHAND JOSHI Vs. MAHENDRA SINGH
|
July 4, 2007 |
|
SHEO BACHAN RAM Vs. DY. DIRECTOR OF CONSOLIDATION, CAMP MAU AND OTHERS
|
July 10, 2007 |
|
SHEO KUMAR SINGH Vs. STATE OF U P
|
April 23, 2007 |
|
SHEO NATH HARIHAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
March 7, 2007 |
|
SHEO RAM SINGH Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
|
April 22, 2007 |
|
SHEO RAM SINGH (D) THROUGH L RS AND ORS Vs. ADDITIONAL COMMISSIONER AND ORS
|
March 22, 2007 |
|
SHEO SHANKAR SINGH Vs. UNION OF INDIA
|
April 10, 2007 |
|
SHEO SHANKER TRIPATHI Vs. DIRECTOR OF EDUCATION SANSKRIT U P ALLAHABAD
|
April 17, 2007 |
|
SHER MOHAMMAD Vs. HABIB AHMAD AND
|
December 31, 2007 |
|
SHERU Vs. STATE OF U P
|
April 25, 2007 |
|
SHESH MANI DUBEY Vs. STATE OF U P
|
July 25, 2007 |
|
SHESH NATH Vs. STATE OF U P
|
March 20, 2007 |
|
Sheva Ji and others Vs. Baijnath Singh and others
|
August 13, 2007 |
|
SHIKHA SINGH Vs. STATE OF U P
|
May 14, 2007 |
|
SHIKHA SRIVASTAVA Vs. STATE OF U P
|
May 25, 2007 |
|
Shikha Srivastava and Ors. Vs. State of U.P.& Ors.
|
May 25, 2007 |
|
SHISHPAL Vs. STATE
|
April 18, 2007 |
|
SHISHUPAL Vs. STATE
|
May 11, 2007 |
|
SHISHUPAL SINGH Vs. STATE OF U P
|
February 8, 2007 |
|
Shishupal Singh and Another Vs. State of U.P.and Another
|
February 5, 2007 |
|
SHITALA PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 27, 2007 |
|
SHITLA PRASAD PRAMOD KUMAR VERMA Vs. ASHWANI KUMAR SHAH
|
February 1, 2007 |
|
SHIV CHARAN Vs. ADDL DISTRICT JUDGE RAMPUR
|
April 26, 2007 |
|
SHIV CONSTRUCTION COMPANY Vs. COMMISSIONER OF TRADE TAX
|
May 17, 2007 |
|
SHIV DAYAL SINGH RAWAT Vs. NARENDRA SINGH BHANDARI
|
June 13, 2007 |
|
SHIV GANESH GAUTAM Vs. STATE OF U P
|
June 15, 2007 |
|
SHIV JAGAT PANDEY Vs. STATE OF U P
|
April 13, 2007 |
|
SHIV KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE BANDA
|
April 25, 2007 |
|
SHIV KUMAR Vs. STATE OF U.P.
|
May 16, 2007 |
|
SHIV KUMAR Vs. BACHAN SINGH
|
July 20, 2007 |
|
SHIV KUMAR AKELA ADVOCATE Vs. REGISTRAR SOCIETIES FIRMS AND CHITS UNDER THE SOCIETIES REGISTRATION
ACT 1860 ALLAHABAD
|
February 28, 2007 |
|
SHIV KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
January 3, 2007 |
|
SHIV KUMAR SINGH Vs. STATE OF U P
|
January 31, 2007 |
|
SHIV KUMAR TRIPATHI Vs. STATE OF U P
|
April 11, 2007 |
|
SHIV KUMARI JAISWAL Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI
|
July 27, 2007 |
|
SHIV MANGAL Vs. STATE OF U P
|
May 8, 2007 |
|
SHIV MURAT DASS Vs. DISTRICT JUDGE AZAMGARH
|
April 26, 2007 |
|
SHIV MURAT DASS CHELA OF BABA RAM BODH RAJ Vs. DISTRICT JUDGE, AZAMGARH AND OTHERS
|
July 26, 2007 |
|
SHIV MURTI SINGH Vs. SECRETARY U P BASIC SHIKSHA PARISHAD U P ALLAHABAD
|
January 12, 2007 |
|
SHIV NARAIN PANDEY Vs. K B DEGREE COLLEGE ASSOCIATION MIRZAPUR
|
January 22, 2007 |
|
SHIV NATH Vs. STATE OF U P
|
March 29, 2007 |
|
SHIV NATH SINGH Vs. ORIENTAL BANK OF COMMERCE
|
February 27, 2007 |
|
SHIV OM Vs. STATE
|
May 28, 2007 |
|
SHIV PRAKASH YADAV Vs. STATE OF U P
|
October 29, 2007 |
|
SHIV PRASAD DEAD BY L R SMT MALTI DEVI Vs. AZHAR HUSAIN
|
March 8, 2007 |
|
SHIV SAGAR Vs. STATE OF U P
|
October 10, 2007 |
|
SHIV SHANKER LAL Vs. STATE OF U P
|
December 18, 2007 |
|
SHIV SHANKER LAL Vs. STATE OF U.P. AND OTHERS
|
October 26, 2007 |
|
SHIV SHANKER RAM Vs. STATE OF U.P.
|
March 22, 2007 |
|
SHIVA CHAND KEWAT Vs. STATE OF U P
|
August 10, 2007 |
|
SHIVA KANT RAI Vs. STATE OF U P
|
December 13, 2007 |
|
SHIVA PRASAD Vs. D D C GORAKHPUR AND
|
September 18, 2007 |
|
SHIVAM TRADERS Vs. COMMISSIONER, TRADE TAX
|
August 23, 2007 |
|
SHIVANAND Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
|
December 13, 2007 |
|
SHIVARAJ TOBACCO COMPANY Vs. COMMISSIONER, TRADE TAX
|
April 19, 2007 |
|
SHIVBALI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS
|
April 23, 2007 |
|
SHIVCHARAN Vs. CHANDRAKANTA
|
February 14, 2007 |
|
SHIVCHARAN Vs. A D J RAMPUR
|
April 26, 2007 |
|
SHIVNAIK SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
|
April 12, 2007 |
|
SHIVRAJ SINGH Vs. NABAB SINGH
|
November 2, 2007 |
|
SHOBHA KULSHRESHTHA Vs. STATE OF U P
|
September 25, 2007 |
|
SHOBHA RAM EX CONSTABLE/G.D. SON OF SRI JAIL SINGH Vs. COMMANDANT, 29 BATTALION CENTRAL RESERVE POLICE FORCE,
|
August 27, 2007 |
|
Shravan Kumar Shukla and others Vs. High Court of Judicature at Allahabad and others
|
April 16, 2007 |
|
SHRAWAN KUMAR KATIYAR Vs. STATE OF U P
|
May 24, 2007 |
|
SHRAWAN KUMAR RAI ALIAS GUDDU RAI Vs. STATE OF U P
|
April 27, 2007 |
|
SHREE AMBE ELECTRICALS PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX
|
October 29, 2007 |
|
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
March 23, 2007 |
|
Shree Baidyanath Ayurvedh Shree Baidyanath Ayurvedh Vs. Presiding Officer,Industrial Tribunal (I),Allahabad & Ors.
|
March 23, 2007 |
|
SHREE BHAGWAN GOEL Vs. LIFE INSURANCE CORPORATION OF INDIA AGRA
|
December 11, 2007 |
|
SHREE NARAIN GUPTA Vs. APPELLATE AUTHORITY/DEPUTY TRANSPORT COMMISSIONER ZONAL KANPUR
|
March 20, 2007 |
|
SHREE RAM DAL MILL Vs. COMMISSIONER, TRADE TAX
|
May 11, 2007 |
|
SHREEKANT MISHRA Vs. UNION OF INDIA
|
July 2, 2007 |
|
SHREYASKAR TRIPATHI SON OF DR. KAMLA SHANKER TRIPATHI Vs. STATE OF U.P. THROUGH ITS SECRETARY (SECONDARY EDUCATION) AND ORS.
|
October 8, 2007 |
|
SHRI ARYA MAHILA Vs. BANARAS HINDU UNIVERSITY
|
March 13, 2007 |
|
SHRI KISHUN Vs. HARI NARAINA
|
July 2, 2007 |
|
SHRI KRISHNA Vs. STATE OF U P
|
May 1, 2007 |
|
SHRI PRAKASH DWIVEDI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
April 10, 2007 |
|
SHRIMAL PLANTATION Vs. STATE BANK OF INDIA
|
July 30, 2007 |
|
SHRINATH AND OTHERS Vs. XLVTH ADDL. DISTRICT JUDGE, MORADABAD & OTHERS
|
February 27, 2007 |
|
SHYAM BABU Vs. STATE OF U P
|
October 31, 2007 |
|
SHYAM BIHARI DEAD Vs. SANTOSH CHATURVEDI
|
November 28, 2007 |
|
SHYAM KALI Vs. STATE OF U P
|
February 9, 2007 |
|
SHYAM KUMAR Vs. STATE OF U P
|
December 11, 2007 |
|
SHYAM LAL Vs. SATYA NARAIN
|
September 6, 2007 |
|
SHYAM LAL Vs. VIJAY SINGH ALIAS BIJENDRA SINGH
|
July 20, 2007 |
|
SHYAM LAL Vs. STATE OF U P
|
March 2, 2007 |
|
SHYAM LAL Vs. NAGAR NIGAM
|
March 23, 2007 |
|
SHYAM NANDAN KUMAR MISHRA Vs. DISTRICT MAGISTRATE BALLIA
|
February 13, 2007 |
|
SHYAM NARAIN Vs. RAM SINGH
|
May 22, 2007 |
|
SHYAM NARAIN TIWARI Vs. STATE OF U P
|
May 18, 2007 |
|
SHYAM PRAKASH AGARWAL Vs. STATE OF U P
|
January 16, 2007 |
|
SHYAM RAJ Vs. STATE OF U P
|
June 1, 2007 |
|
SHYAM STONE PRODUCT SONBHADRA Vs. COMMISSIONER OF TRADE TAX
|
March 2, 2007 |
|
SHYAM SUNDARI Vs. STATE OF U P
|
April 26, 2007 |
|
SHYAM SUNDER Vs. MURTA DEVI
|
March 9, 2007 |
|
SHYAM SUNDER SHARMA Vs. SAROJ SHARMA
|
August 13, 2007 |
|
SHYAM SUNDER SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS JANUPUR
|
March 7, 2007 |
|
SHYAM SUNDER VIJAY Vs. STATE OF U P
|
March 23, 2007 |
|
SHYAMAWATI Vs. COMMISSIONER AGRA DIVISION AGRA
|
March 13, 2007 |
|
SIDDH GOPAL Vs. DILIP KUMAR
|
April 9, 2007 |
|
SIDDH NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
August 16, 2007 |
|
SIDDHARATHA CONSTRUCTIONS KANPUR Vs. COMMISSIONER TRADE TAX
|
March 9, 2007 |
|
SIDH NATH SHUKLA Vs. JUDGE SMALL CAUSES
|
July 16, 2007 |
|
SIDHEY Vs. BOARD OF REVENUE AND OTHERS
|
May 21, 2007 |
|
SIEL LIMITED Vs. STATE OF U.P.
|
November 29, 2007 |
|
SINDHU KUMARI Vs. STATE OF U P
|
January 18, 2007 |
|
SINGARA DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE PILIBHIT
|
November 13, 2007 |
|
SINGHASAN SINGH Vs. STATE OF U P
|
September 5, 2007 |
|
SIR SHADI LAL SUGAR AND GENERAL MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 24, 2007 |
|
SITA DEVI Vs. STATE OF U P
|
August 9, 2007 |
|
SITA RAM Vs. BOARD OF REVENUE
|
September 13, 2007 |
|
SITA RAM Vs. A D J IST JAUNPUR
|
May 22, 2007 |
|
SITA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
July 16, 2007 |
|
SITA RAM TRIPATHI Vs. REGIONAL COMMITTEE
|
November 29, 2007 |
|
SITARAM Vs. IST ADDL DISTRICT JUDGE JAUNPUR
|
May 22, 2007 |
|
SIYA RAM Vs. ADDITIONAL COMMISSIONER ADMINISTRATION KANPUR DIVISION KANPUR
|
July 3, 2007 |
|
SIYA RAM Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
April 3, 2007 |
|
SKYLINE CONTRACTORS PVT LTD Vs. STATE OF U P
|
April 18, 2007 |
|
SMT. ATAIWASI DEVI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS
|
April 11, 2007 |
|
SMT. BHAGWATI DEVI AND ORS. Vs. SARDAR PARAMJEET SINGH
|
July 30, 2007 |
|
SMT. CHANCHAL SAXENA Vs. STATE OF U.P. AND OTHERS
|
July 25, 2007 |
|
SMT. DROPADI AND ORS. Vs. VIIITH ADDL. DISTRICT JUDGE AND ORS.
|
April 9, 2007 |
|
SMT. DROPADI AND OTHERS Vs. VIIITH ADDL. DISTRICT JUDGE AND OTHERS
|
April 9, 2007 |
|
SMT. FULMATIA W/O SIA RAM Vs. SUB DIVISIONAL OFFICER AND ORS.
|
July 2, 2007 |
|
SMT. GULABI Vs. STATE ELECTION COMMISSION, U.P. AND ANOTHER
|
September 28, 2007 |
|
SMT. INDRAJEET GULATI Vs. CIVIL JUDGE (S.D.), MOHANLAL GANJ/PRESCRIBED AUTHORITY AND ORS.
|
August 14, 2007 |
|
SMT. JARAVATI DEVI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
June 29, 2007 |
|
SMT. KAMLA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
|
July 9, 2007 |
|
SMT. KAMLESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HATHRAS AND OTHERS
|
February 14, 2007 |
|
SMT. KANTA KUMARI JAIN AND ANOTHER Vs. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND ANOTHER
|
May 24, 2007 |
|
SMT. KAPOORI DEVI AND ANR. Vs. DISTRICT JUDGE AND ORS.
|
August 27, 2007 |
|
SMT. KEWAL BASI DEVI Vs. SIDDESHWAR MISHRA AND OTHERS
|
May 10, 2007 |
|
SMT. KRISHNA KUMAR AND ORS. Vs. BRIJESH KUMAR GUPTA AND ORS.
|
September 13, 2007 |
|
SMT. MADHU BALA BHARTI W/O GOMTI PRASAD BHARTI Vs. STATE OF U.P. THROUGH COLLECTOR
|
March 2, 2007 |
|
SMT. NANDITA DEVI AND ORS. Vs. VIITH A.D.J. AND ORS.
|
July 18, 2007 |
|
SMT. NARGIS JAMAL AND ANOTHER Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS AND OTHERS
|
October 30, 2007 |
|
SMT. NASIMA BEGUM AND ORS. Vs. ABDUL HANNAN AND ORS.
|
August 18, 2007 |
|
SMT. PRABHAWATI DEVI Vs. 4TH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
February 8, 2007 |
|
SMT. PREMWATI @ BENGALIN AND OTHERS Vs. STATE OF U.P
|
March 21, 2007 |
|
SMT. REKHA Vs. STATE OF U.P.
|
August 7, 2007 |
|
SMT. RUKHSAR FATIMA Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
March 19, 2007 |
|
SMT. SAROJ RANI AND ANR. Vs. STATE OF U.P. THROUGH SECRETARY, BASIC SHIKSHA PARISHAD AND ORS.
|
September 12, 2007 |
|
SMT. SAROOPA DEVI Vs. STATE OF U.P.
|
May 2, 2007 |
|
SMT. SAVITRI DEVI Vs. XTH ADDL. DISTRICT JUDGE AND OTHERS
|
January 3, 2007 |
|
SMT. SHABEENA KHALEEL Vs. CHANDRA NARAIN CHAUDHARY
|
May 24, 2007 |
|
SMT. SHAHJAHAN BEGUM Vs. VTH ADDITIONAL DISTRICT JUDGE AND ANR.
|
July 23, 2007 |
|
SMT. SHANTI CHATURVEDI Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 15, 2007 |
|
SMT. SHANTI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE AND OTHERS
|
May 16, 2007 |
|
SMT. SHANTI DEVI (DEAD) Vs. IIND ADDITIONAL DISTRICT JUDGE AND OTHERS
|
May 22, 2007 |
|
SMT. SHASHI KALA PATEL Vs. SUB
|
September 27, 2007 |
|
SMT. SUNEHRI DEVI Vs. SMT. RADHA AND ANR.
|
April 6, 2007 |
|
SMT. SURENDRA RANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
February 1, 2007 |
|
SMT. TARBUNNISHA Vs. SHISH MOHAMMAD (DEAD) AND ANOTHER
|
March 16, 2007 |
|
SMT. VIDYA DEVI AND OTHERS Vs. NAWAB ALI
|
September 19, 2007 |
|
SMT. VIDYAWATI AND ORS. Vs. XIITH ADDL. DISTRICT JUDGE AND ORS.
|
March 20, 2007 |
|
SNEHLATA PANDEY Vs. STATE OF U.P. AND OTHERS
|
September 26, 2007 |
|
SNODH Vs. STATE OF U P
|
March 20, 2007 |
|
SOBAN SINGH Vs. SOORMA DEVI
|
August 6, 2007 |
|
SOBH NATH YADAV Vs. STATE OF U P
|
April 25, 2007 |
|
SOBHIT GUPTA Vs. STATE OF U P
|
August 24, 2007 |
|
SOHAN LAL Vs. STATE OF UTTARAKHAND
|
June 13, 2007 |
|
SOHAN SINGH Vs. STATE OF U P
|
August 24, 2007 |
|
SOHANBEER Vs. EORKMENS COMPANSITION COMMISSIONER
|
February 23, 2007 |
|
Sohanbeer Vs. Workmen Compensation Commissioner/Assistant Labour Commissioner,Muzaffar Nagar & Ors.
|
February 23, 2007 |
|
SOMAIYA ORGANIC INDIA Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
|
April 30, 2007 |
|
SOMPAL Vs. GAYATRI DEVI
|
May 25, 2007 |
|
SOMWATI DEVI Vs. STATE OF U P
|
November 27, 2007 |
|
SONBHADRA MINERALS PVT. LTD. Vs. S.K. SAXENA
|
March 30, 2007 |
|
SONI ALIAS ASHWANI Vs. STATE OF U P
|
April 23, 2007 |
|
SONIA Vs. STATE OF U P
|
April 20, 2007 |
|
SONVEER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
|
April 20, 2007 |
|
Speed Point and Anr. Vs. Indian Oil Corporation Ltd.,Allahabad
|
March 19, 2007 |
|
SPEED ROLLERS PVT. LTD Vs. COMMISSIONER OF TRADE TAX
|
September 13, 2007 |
|
SREE RAM AGARWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD U P
|
May 24, 2007 |
|
Sri Asharfi Singh Vs. Regional Manager, U.P.S.R.T.C. Allahabad and others
|
May 25, 2007 |
|
SRI DEVI PRASAD KHANNA (SINCE DECEASED AND SURVIVED BY LEGAL REPRESENTATIVES) Vs. ADDITIONAL DISTRICT JUDGE, ROOM NO. 9, AGRA AND OTHERS
|
October 5, 2007 |
|
SRI GANESH RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2007 |
|
SRI K.N. THANKAPPAN SON OF SRI K. NARAYAN Vs. PRESIDING OFFICER/INDUSTRIAL TRIBUNAL,
|
December 4, 2007 |
|
SRI RAM Vs. SPECIAL JUDGE (E.C. ACT), UNNAO AND OTHERS
|
May 16, 2007 |
|
SRI SHRI SHANKER BAJPAI S/O SRI SUBH KARAN BAJPAI Vs. STATE OF U.P. THROUGH SECRETARY, LOCAL BODIES DEPARTMENT
|
March 21, 2007 |
|
SRICHAND JAIN Vs. STATE OF U P
|
February 14, 2007 |
|
SRINIVASH SHARMA Vs. STATE OF U P
|
August 16, 2007 |
|
SRINIWAS Vs. STATE OF U P
|
March 19, 2007 |
|
STARIAN EMPLOYEES UNION Vs. PRESIDING OFFICER, LABOUR COURT
|
November 30, 2007 |
|
STARLINGER AND CO. GES.M.B.H. Vs. LOHIA STARLINGER LIMITED
|
April 20, 2007 |
|
STATE Vs. KUNDAN DAYAL
|
February 19, 2007 |
|
STATE Vs. KAILASH
|
May 6, 2007 |
|
STATE Vs. AKHTAR
|
July 18, 2007 |
|
STATE BANK OF INDIA Vs. HARBANS LAL DUA
|
March 30, 2007 |
|
STATE BANK OF INDIA MUMBAI Vs. ARJUN DEVI ANAND
|
September 18, 2007 |
|
STATE BANK OF PATIALA Vs. CHOPRA WHEELS PVT LTD
|
September 5, 2007 |
|
STATE OF U P Vs. MAHESH NARAIN
|
September 5, 2007 |
|
STATE OF U P Vs. HIRA LAL
|
August 24, 2007 |
|
STATE OF U P Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
August 27, 2007 |
|
STATE OF U P Vs. SURAJPAL
|
August 22, 2007 |
|
STATE OF U P Vs. DEEPAK PODDAR
|
August 17, 2007 |
|
STATE OF U P Vs. ARUN KUMAR YADAVA
|
August 17, 2007 |
|
STATE OF U P Vs. VIJAI PAL
|
August 17, 2007 |
|
STATE OF U P Vs. MUNNAWAR
|
August 8, 2007 |
|
STATE OF U P Vs. BABU AND
|
September 19, 2007 |
|
STATE OF U P Vs. CHHATRASAL
|
September 25, 2007 |
|
STATE OF U P Vs. INDIAN CHRISTIAN TRUSTEES CALCUTTA
|
September 26, 2007 |
|
STATE OF U P Vs. NANHEY SHEIKH ALIAS ISHAQ
|
October 3, 2007 |
|
STATE OF U P Vs. SURENDRA KUMAR GUPTA
|
November 1, 2007 |
|
STATE OF U P Vs. PRESIDING OFFICER/LABOUR COURT RAMPUR AND A
|
November 6, 2007 |
|
STATE OF U P Vs. ARADHYA AWASTHI
|
November 5, 2007 |
|
STATE OF U P Vs. TEXMACO LTD
|
October 11, 2007 |
|
STATE OF U P Vs. AHILYA SHARMA
|
July 16, 2007 |
|
STATE OF U P Vs. RADHEY
|
July 20, 2007 |
|
STATE OF U P Vs. NAND KISHORE
|
July 20, 2007 |
|
STATE OF U P Vs. KULDEEP
|
July 23, 2007 |
|
STATE OF U P Vs. CHARLESS NEIL PARASONS AND
|
July 23, 2007 |
|
STATE OF U P Vs. PAPPU ALIAS PRATAP NARAYAN
|
July 27, 2007 |
|
STATE OF U P Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAWAH
|
July 2, 2007 |
|
STATE OF U P Vs. ONKAR DUBEY
|
July 10, 2007 |
|
STATE OF U P Vs. BHIKAM SINGH
|
May 25, 2007 |
|
STATE OF U P Vs. AKHILA NAND MISHRA
|
June 8, 2007 |
|
STATE OF U P Vs. CHANDRA MANI DABRAL
|
June 11, 2007 |
|
STATE OF U P Vs. PRESIDING OFFICER/LABOUR COURT U P GORAKHPUR
|
May 15, 2007 |
|
STATE OF U P Vs. RAM CHANDER
|
May 14, 2007 |
|
STATE OF U P Vs. PRSIDING OFFICER LABOUR COURT
|
May 8, 2007 |
|
STATE OF U P Vs. MOTI SINGH
|
May 7, 2007 |
|
STATE OF U P Vs. DISTRICT JUDGE ALLAHABAD AND A
|
December 24, 2007 |
|
STATE OF U P Vs. GUR SARAN SINGH
|
November 14, 2007 |
|
STATE OF U P Vs. ABDUL WASIM
|
November 21, 2007 |
|
STATE OF U P Vs. SITARAM SINGH
|
December 12, 2007 |
|
STATE OF U P Vs. DISTRICT JUDGE MEERUT
|
December 6, 2007 |
|
STATE OF U P Vs. RAMESH KUMAR BA
|
December 19, 2007 |
|
STATE OF U P Vs. RAM MURTI
|
May 1, 2007 |
|
STATE OF U P Vs. DISTRICT JUDGE KANPUR CITY
|
April 23, 2007 |
|
STATE OF U P Vs. SHEO RAM
|
April 23, 2007 |
|
STATE OF U P Vs. JUGAL KISHORE
|
April 27, 2007 |
|
STATE OF U P Vs. SATYENDRA KUMAR SINGH
|
April 18, 2007 |
|
STATE OF U P Vs. DISTRICT JUDGE BAREILLY
|
April 17, 2007 |
|
STATE OF U P Vs. GUR SARAN SINGH
|
April 14, 2007 |
|
STATE OF U P Vs. MANUWA
|
March 23, 2007 |
|
STATE OF U P Vs. RAMESH HARIJAN
|
March 23, 2007 |
|
STATE OF U P Vs. BALVEER
|
March 21, 2007 |
|
STATE OF U P Vs. RASHMI SINGH
|
March 13, 2007 |
|
STATE OF U P Vs. BHIMSEN
|
March 9, 2007 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
|
January 8, 2007 |
|
STATE OF U P Vs. SURYA PRASAD
|
February 1, 2007 |
|
STATE OF U P Vs. RAM MILAN S/O RAM ASREY AND ORS
|
May 25, 2007 |
|
State of U.P Through Secretary Public Works Department, Lucknow Vs. Agarwal Brothers and another
|
July 3, 2007 |
|
State of U.P. Vs. Sita Ram Singh and others
|
December 12, 2007 |
|
STATE OF U.P. Vs. THE PRESIDING OFFICER, LABOUR COURT, VARANASI & ANR.
|
January 18, 2007 |
|
STATE OF U.P. Vs. PRESIDING OFFICER/LABOUR COURT
|
November 22, 2007 |
|
STATE OF U.P. Vs. PRABHATI LAL AGRAWAL S/O TUHIRAM
|
March 12, 2007 |
|
STATE OF U.P. Vs. DINESH AND OTHERS
|
May 11, 2007 |
|
STATE OF U.P. Vs. BHAGWAN SINGH AND OTHERS
|
May 25, 2007 |
|
STATE OF U.P. Vs. RAJPAL SINGH AND OTHERS
|
May 14, 2007 |
|
State of U.P. and Another Vs. S. P. Singh Pundir and another
|
August 9, 2007 |
|
State of U.P. and Another Vs. Shyam Lal Verma and Another
|
August 20, 2007 |
|
State of U.P. through Secretary, Education U.P., Lucknow and others Vs. Durvasa Kumar Tewari
|
May 9, 2007 |
|
STATE OF U.P. THROUGH THE COLLECTOR AND ANOTHER Vs. RAJIV GUPTA AND OTHERS
|
May 25, 2007 |
|
STATE OF UTTAR PRADESH Vs. U P PUBLIC SERVICES TRIBUNAL III LUCKNOW
|
April 19, 2007 |
|
STATE OF UTTARAKHAND Vs. PREETAM PRASAD DOBHAL
|
April 18, 2007 |
|
STATE OF UTTARAKHAND Vs. INDRASAN KUSHWAHA
|
August 18, 2007 |
|
STATE OF UTTARANCHAL Vs. DOKHAM TIBBAT FOUNDATION
|
November 7, 2007 |
|
STAYA NARAIN SINGH Vs. U.P. PUBLIC SERVICE TRIBUNAL AND OTHERS
|
July 10, 2007 |
|
SUB KARAN Vs. STATE
|
August 17, 2007 |
|
SUBEDAR Vs. STATE OF U P
|
July 20, 2007 |
|
SUBEDAR MISHRA Vs. STATE OF U P
|
September 25, 2007 |
|
SUBHASH Vs. G B PANT UNIVERSITY
|
September 21, 2007 |
|
SUBHASH CHANDRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
|
April 26, 2007 |
|
SUBHASH CHANDRA GUPTA Vs. RAJKIYA UCHCHATAR MADHYAMIK VIDYALAYA SHAHJAHANPUR
|
February 8, 2007 |
|
SUBHASH CHANDRA GUPTA Vs. U.P. STATE CADRE AUTHORITY AND ORS.
|
March 8, 2007 |
|
SUBHASH CHANDRA GUPTA Vs. STATE OF U.P.
|
August 23, 2007 |
|
SUBHASH CHANDRA IAIN Vs. STATE OF U P
|
April 27, 2007 |
|
SUBHASH CHANDRA PANDEY Vs. STATE OF U P
|
September 14, 2007 |
|
SUBHASH CHANDRA SRIVASTAVA Vs. SYNDICATE BANK
|
April 17, 2007 |
|
SUBHASH PRASAD Vs. STATE OF U P
|
March 15, 2007 |
|
SUBHASH SHARMA Vs. STATE OF U P
|
February 8, 2007 |
|
SUBHASH SON OF ROHTAS Vs. STATE OF U.P. THROUGH ITS SECRETARY, PANCHAYAT AND LOCAL BODIES DEPARTMENT
|
April 19, 2007 |
|
SUBHASH STONE PRODUCTS THROUGH ITS PROPRIETOR, SUBHASH CHANDRA AGRAHARI SON OF SRI KAPOOR CHANDRA AGRAHARI Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY FOREST
|
March 19, 2007 |
|
SUBHASHH KUSHWAHA Vs. STATE OF U P
|
April 27, 2007 |
|
SUBRAMANIAN SWAMY Vs. THE ELECTION COMMISSION OF INDIA
|
January 12, 2007 |
|
SUCHITA TRIVEDI Vs. ALLAHABAD UNIVERSITY
|
May 8, 2007 |
|
SUDAMA YADAV Vs. STATE OF U P
|
March 28, 2007 |
|
SUDESH Vs. STATE OF U P
|
February 7, 2007 |
|
SUDHANGSHU KUMAR BANERJEE S/O LATE GOVIND CHANDRA BANERJEE Vs. RADHEY CHARAN SHAN S/O LATE HANUMAN DAS AND PRABODH KUMAR BANERJEE S/O LATE GOVIND CHANDRA BANERJEE
|
May 11, 2007 |
|
SUGANDHA DEVI Vs. STATE OF U P
|
January 22, 2007 |
|
SUJAN CHANDRA Vs. STATE OF U P
|
May 18, 2007 |
|
SUKH MANGAL Vs. LAXMI NARAIN CHATURVEDI
|
May 7, 2007 |
|
SUKHDEO SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JALAUN AT ORAI AND OTHERS
|
April 17, 2007 |
|
SUKHRAJ KAUR Vs. STATE OF U P
|
September 10, 2007 |
|
SUKHRAM Vs. STATE OF U P
|
February 7, 2007 |
|
SUKHRAM SINGH Vs. STATE OF U P
|
February 13, 2007 |
|
SUKHWASI Vs. COMMISSIONER KANPUR DIVISION KANPUR
|
August 21, 2007 |
|
SUKHWASI Vs. STATE OF UTTAR PRADESH
|
September 18, 2007 |
|
SUKHWASI SON OF HULASI Vs. STATE OF UTTAR PRADESH
|
May 18, 2007 |
|
SULOCHANA Vs. VIITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
February 1, 2007 |
|
SUMIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR
|
May 7, 2007 |
|
SUMITRA BHARAT GAS AGENCY Vs. UNION OF INDIA
|
February 23, 2007 |
|
SUMITRA DEVI Vs. STATE OF U P
|
March 19, 2007 |
|
SUNDER LAL Vs. EXCISE COMMISSIONER U P AT ALLAHABAD
|
July 6, 2007 |
|
SUNDER LAL Vs. RAJA RAM
|
September 19, 2007 |
|
SUNIL Vs. STATE OF U P
|
March 16, 2007 |
|
SUNIL DATT MISHRA Vs. STATE OF U.P.
|
May 23, 2007 |
|
SUNIL KUMAR Vs. STATE OF U P
|
July 16, 2007 |
|
SUNIL KUMAR MODI Vs. MUNNA LAL GUPTA
|
December 12, 2007 |
|
SUNIL KUMAR SINGHAL Vs. VINOD KUMAR
|
October 14, 2007 |
|
SUNIL KUMAR SINGHAL SON OF SRIRAM SINGHAL AND SRI RAM SINGHAL SON OF LALA VISHAMBHAR SAHAI Vs. VINOD KUMAR SON OF LALA GOPI CHAND, PROPRIETOR, VINOD FINANCER
|
December 14, 2007 |
|
SUNIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
July 6, 2007 |
|
SUNIL KUMAR YADAV Vs. STATE OF U P
|
January 31, 2007 |
|
SUNIL SOLANKI Vs. STATE OF U P
|
May 31, 2007 |
|
SUNITA Vs. STATE OF U P
|
June 1, 2007 |
|
SUNITA AGRAWAL Vs. STATE OF U.P.
|
September 28, 2007 |
|
SUNITA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
September 20, 2007 |
|
SUNITA GARG Vs. STATE OF U P
|
November 16, 2007 |
|
SUNITA RANI Vs. CHAIRMAN GREATER N O I D A
|
July 26, 2007 |
|
SUNSHINE INTERNATIONAL Vs. GOVERNMENT OF INDIA
|
April 26, 2007 |
|
SUPER CASSETTES INDUSTRIES LTD Vs. STATE OF U P
|
May 24, 2007 |
|
SUPERINTENDING ENGINEER ELECTRICITY TRANSMISSION CIRCLE Vs. PRESECRIBED AUTHORITY
|
November 28, 2007 |
|
SURAIYA NAIYER Vs. STATE OF U P
|
July 23, 2007 |
|
SURAJ Vs. STATE OF U P
|
February 7, 2007 |
|
SURAJ BHAN Vs. VIITH A D J COURT NO 8 MEERUT
|
October 25, 2007 |
|
SURAJ BHAN Vs. SEVENTH ADDL DISTRICT JUDGE COURT NO 8 MEERUT
|
November 25, 2007 |
|
SURAJ BHAN SINGH Vs. BISHWANATH SINGH
|
April 16, 2007 |
|
SURAJ KALI Vs. STATE OF U.P. AND OTHERS
|
December 12, 2007 |
|
SURAJ PAL Vs. VINOD KUMAR BAJPAI
|
January 16, 2007 |
|
SURAJ PRASAD TRIPATHI Vs. OM PRAKASH AGARWAL
|
August 30, 2007 |
|
SURAJ SINGH Vs. STATE OF U P
|
August 20, 2007 |
|
SURAJ SINGH ALIAS ANNOO Vs. STATE OF U P
|
January 8, 2007 |
|
SURAJ SINGH TYAGI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
September 20, 2007 |
|
SURENDER Vs. BOARD OF REVENUE
|
September 3, 2007 |
|
SURENDRA ALIAS LALU Vs. STATE OF U P
|
February 2, 2007 |
|
SURENDRA DEO Vs. ADDITIONAL DISTRICT JUDGE COURT NO 7
|
October 9, 2007 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
September 26, 2007 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
August 30, 2007 |
|
SURENDRA KUMAR Vs. MUNNA LAL
|
July 3, 2007 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
April 27, 2007 |
|
SURENDRA KUMAR Vs. STATE OF U P AND OTHERS
|
January 15, 2007 |
|
SURENDRA KUMAR AND ANR. Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER AND ANR.
|
April 30, 2007 |
|
SURENDRA KUMAR MALIK Vs. DISTRICT JUDGE, SHAHJAHANPUR AND ANOTHER
|
April 5, 2007 |
|
SURENDRA KUMAR PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
|
March 28, 2007 |
|
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
|
December 12, 2007 |
|
SURENDRA NATH YADAV Vs. STATE OF U P
|
April 23, 2007 |
|
SURENDRA SINGH Vs. STATE OF U P
|
April 12, 2007 |
|
SURENDRA SINGH BHADURIA Vs. PUNJAB NATIONAL BANK
|
August 8, 2007 |
|
SURENDRA TRIPATHI Vs. STATE OF U P
|
January 9, 2007 |
|
SURESH Vs. CHAND
|
February 22, 2007 |
|
SURESH Vs. STATE O
|
December 14, 2007 |
|
SURESH Vs. STATE OF U P
|
June 14, 2007 |
|
SURESH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
|
July 9, 2007 |
|
SURESH CHAND VAISHYA Vs. STATE OF U P
|
January 17, 2007 |
|
SURESH CHANDRA Vs. STATE OF U P
|
May 21, 2007 |
|
Suresh Chandra Dixit and others Vs. General Manager, I.T.I. Limited Naini, Allahabad and others
|
March 29, 2007 |
|
SURESH CHANDRA GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 16, 2007 |
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SURESH CHANDRA JAISWAL Vs. R S JAISWAL
|
August 20, 2007 |
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SURESH DWIVEDI Vs. DISTRICT MAGISTRATE HAMIRPUR
|
May 21, 2007 |
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SURESH DWIVEDI Vs. DISTRICT MAGISTRATE HAMIRPUR
|
March 21, 2007 |
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SURESH KUMAR JAIN Vs. ANIL KUMAR VARSHNEYA
|
August 23, 2007 |
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SURESH PRASAD TRIPATHI Vs. LABOUR COURT
|
May 8, 2007 |
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SURESH SINGH Vs. STATE OF U P
|
July 16, 2007 |
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SURESH SINGH Vs. STATE OF U P
|
March 13, 2007 |
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SURESHA DEVI (KM.) Vs. BHAGWAN DAS AND ANOTHER
|
July 30, 2007 |
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SURJAN SINGH Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE FATEHPUR
|
February 12, 2007 |
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SURYA BHAN Vs. STATE OF U P
|
March 1, 2007 |
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SURYA BHAN SINGH Vs. U P LOK SEWA ADHIKARAN
|
April 12, 2007 |
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SURYA CRYSTALS Vs. JT. DIR. GENERAL OF FOREIGN TRADE, MORADABAD
|
February 26, 2007 |
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SURYA DEO RAI Vs. STATE OF U P
|
August 13, 2007 |
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SURYA LAL SINGH Vs. SUPERINTENDING ENGINEER VI CIRCLE P W D GORAKHPUR
|
May 17, 2007 |
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SURYABHAN SINGH Vs. STATE OF U P
|
September 25, 2007 |
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SUSHEELA RAI Vs. REGIONAL MANAGER ALLAHABAD BANK REGIONAL OFFICE MOHADDIPUR GORAKHPUR
|
April 12, 2007 |
|
SUSHIL Vs. STATE OF U P
|
February 2, 2007 |
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SUSHIL KUAMR MAHESHWARI Vs. UNION OF INDIA
|
November 15, 2007 |
|
SUSHIL KUMAR DIXIT Vs. STATE OF U P
|
April 30, 2007 |
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SUSHIL KUMAR RICHHARIYA Vs. STATE OF U P
|
September 28, 2007 |
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SUSHIL KUMAR SHARMA Vs. STATE OF U P
|
May 25, 2007 |
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SUSHIL KUMAR SHUKLA AND ANOTHER Vs. SANJAY KUMAR KEDIA AND OTHERS
|
October 4, 2007 |
|
SUSHIL KUMAR VERMA Vs. UNION OF INDIA
|
April 9, 2007 |
|
SUSHILA Vs. MUSTFA
|
February 20, 2007 |
|
SUSHILA DEVI & ORS Vs. STATE OF UTTAR PRADESH
|
September 6, 2007 |
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SUSHILA DEVIAR Vs. STATE OF UTTARPRADESH
|
September 6, 2007 |
|
SUSHMA DEVI Vs. STATE OF U P
|
March 29, 2007 |
|
SUSHMA MISHRA Vs. MITHILESH KUMAR MISHRA
|
October 10, 2007 |
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SWADESHI COTTON MILLS LTD Vs. LABOUR COURT-I U P KANPUR
|
July 24, 2007 |
|
SWAMI BAL NATH Vs. STATE OF U P
|
March 30, 2007 |
|
SWAMI HANS PRAKASH JI Vs. SWAMI SRI PRAKASH
|
March 8, 2007 |
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SWAMI RAMESHWAR PRAPANNACHARYA Vs. STATE OF U P
|
January 8, 2007 |
|
SWETA BAJPAYEE Vs. STATE OF U P
|
October 10, 2007 |
|
SYED AHSAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
February 23, 2007 |
|
SYED MADADGAR HUSAIN RIZVI Vs. STATE OF U P
|
August 18, 2007 |
|
SYED MAHMOOD HASAN JAFRI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 12, 2007 |
|
SYED NAFISUL HASAN Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR
|
September 20, 2007 |
|
SYED. HASRAT ALI & ANOTHER Vs. NAZIM ABBAS AND OTHERS
|
September 17, 2007 |
|
SYNDICATE BANK BODY CORPORATE Vs. STATE OF U P
|
March 2, 2007 |
|
SYYED MUBARAK Vs. STATE OF U P
|
September 18, 2007 |
|
T D PADALIA Vs. DISTRICT JUDGE NAINITAL
|
May 25, 2007 |
|
TAFAZZUL HUSAIN Vs. STATE OF U P
|
November 19, 2007 |
|
TAHIRA KHATOON Vs. MAHENDER LAL ARORA
|
March 2, 2007 |
|
TAJ ROYALTY Vs. STATE OF U P
|
December 12, 2007 |
|
TALUPULA ENGINERING COMPANY Vs. UNION OF INDIA
|
November 23, 2007 |
|
TANZEEM FATIMA Vs. ALIGARH MUSLIM UNIVERSITY
|
March 8, 2007 |
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TAPASYA PROJECTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 2007 |
|
TAPESAR Vs. PAHALWAN
|
July 5, 2007 |
|
TARA SHANKER SINGH Vs. ADDL COMMISSIONER ADM VARANASI REGION VARANASI AND
|
November 29, 2007 |
|
TARUN BANDHU Vs. STATE OF U P
|
March 30, 2007 |
|
TARUN PRAKASH AGARWAL Vs. XVIII ADDITIONAL DISTRICT JUDGE
|
April 19, 2007 |
|
TEJ PAL Vs. STATE OF U P
|
February 28, 2007 |
|
TEJ PAL Vs. STATE OF U P
|
August 7, 2007 |
|
TEJ PRATAP SINGH Vs. STATE OF U P
|
May 1, 2007 |
|
TEJ SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA REGION AGRA
|
July 3, 2007 |
|
TEJPAL Vs. STATE O
|
August 7, 2007 |
|
TEK BAHADUR SINGH Vs. STATE OF U P
|
February 9, 2007 |
|
THAKUR DIN AND OTHERS Vs. STATE OF U.P.
|
July 13, 2007 |
|
THAKUR RANGIJI MAHARAJ VIRAJMAN MANDIR VRINDAVAN Vs. GAUR CHAND RAI
|
February 6, 2007 |
|
THAKUR RANGIJI MAHARAJ VIRAJMAN MANDIR VRINDAVAN Vs. GAUR CHAND RAI
|
February 16, 2007 |
|
THAKUR SHRI RANGJI MAHARAJ VIRAJMAN MANDIR VRINDABAN Vs. R.D. SHARMA
|
July 2, 2007 |
|
THE COMMISSIONER OF INCOME TAX Vs. HAJI MOHD. ALI MOHD. ISHAQ
|
April 30, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. KAYSON METALLIC CORPORATION
|
January 16, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. MOTI LAL DULI CHAND PVT. LTD
|
January 10, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. S/S RAVEL BATON STORE
|
January 16, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. JAIN ENTERPRISES
|
January 10, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. MADHYASHIA BROTHERS
|
May 8, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. ANKIT TRADERS
|
October 29, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. EMAMI LTD.
|
November 13, 2007 |
|
THE NATIONAL INDUSTRIAL CORPORATION LIMITED UNIT AJUDHIA DISTILLERY THROUGH ITS RESIDENT MANAGER SRI S.N. SINGH Vs. STATE OF U.P. THROUGH SPECIAL SECRETARY (EXCISE),
|
April 9, 2007 |
|
THREE WHEELER CHALAK MALIKAN KALYAN SAMITI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 7, 2007 |
|
TILAK RAJ RANA Vs. RAJ KUMAR GUPTA AND OTHERS
|
January 9, 2007 |
|
TILAK YADAV Vs. STATE OF U P
|
October 8, 2007 |
|
TINKOO SINGH ALIAS RAVI PRATAP SINGH Vs. STATE OF U P
|
August 17, 2007 |
|
TRIBHUVAN NATH Vs. STATE OF U P
|
July 19, 2007 |
|
TRIBHUWAN NATH MISHRA Vs. COMMITTEE OF MANAGEMENT ALLAHABAD DISTRICT CO-OPERATIVE BANK LTD
|
February 23, 2007 |
|
TRIBHUWAN NATH MISHRA Vs. COMMITTEE OF MANAGEMENT ALLAHABAD DISTRICT CO OPERATIVE BANKLTD
|
February 26, 2007 |
|
TRIBHUWAN PRASAD Vs. DISTRICT JUDGE, GHAZIPUR
|
August 30, 2007 |
|
TRIBHUWAN SINGH Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR
|
July 30, 2007 |
|
TRILOKI @ TRILOK CHANDRA Vs. DEPUTY DIRECTOR, CONSOLIDATION, SAHARANPUR AND OTHERS
|
April 17, 2007 |
|
TRILOKI NATH Vs. STATE OF U P
|
October 4, 2007 |
|
TRIVENI ENGG AND IND LTD Vs. STATE OF U P
|
February 1, 2007 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. 1ST ADDITIONAL DISTRICT JUDGE
|
February 15, 2007 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE OF U P
|
December 20, 2007 |
|
TRIVENI ENGINEERING AND INDUSTRIESLTD Vs. STATE OF U P
|
April 2, 2007 |
|
TRIVENI PRASAD DUBEY Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AT LUCKNOW
|
May 1, 2007 |
|
TUFAIL AHMAD Vs. CHAIRMAN DIRECTOR GAS AUTHORITY OF INDIA LTD
|
April 25, 2007 |
|
TULSI Vs. DOODH NATH
|
September 7, 2007 |
|
TULSI RAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
July 27, 2007 |
|
TURSHAN PAL SINGH Vs. STATE OF U P
|
April 30, 2007 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. MITHILESH
|
November 29, 2007 |
|
U P AWAS Vs. VIKASH PARISH
|
December 18, 2007 |
|
U P CO OPERATIVE SPINNING MILLS FEDERATIONLTD Vs. RAM MAGAN
|
May 24, 2007 |
|
U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD Vs. STATE OF U P
|
May 14, 2007 |
|
U P FINANCIAL CORPORATION KANPUR Vs. COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
|
August 24, 2007 |
|
U P FOREST CORPORATION Vs. BHIM SINGH
|
May 7, 2007 |
|
U P INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD Vs. OFFICIAL LIQUIDATOR
|
October 29, 2007 |
|
U P JAL NIGAM Vs. DRIPLEX WATER ENGINEERING LTD
|
December 10, 2007 |
|
U P JAL NIGAM Vs. SARYU DEVI
|
February 26, 2007 |
|
U P POWER CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
August 3, 2007 |
|
U P PUBLIC SERVICE COMMISSION ALLAHABAD Vs. STATE OF U P
|
March 8, 2007 |
|
U P RAJKIYA NIRMAN NIGAM Vs. U P RAJKIYA NIRMAN KARAMCHARI SANGH
|
March 2, 2007 |
|
U P RAJYA VIDUAT UTPADAN NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT
|
November 14, 2007 |
|
U P S R T C Vs. VERSUS
|
February 21, 2007 |
|
U P S R T C AND ORS Vs. SARITA PANDEY AND ORS
|
March 6, 2007 |
|
U P SAMAJ KALYAN NIRMAN NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT I KANPUR U P
|
January 12, 2007 |
|
U P STATE CEMENT CORPORATION LTD Vs. STATE
|
April 27, 2007 |
|
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT U P MEERUT
|
April 10, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
May 1, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. PRATIBHA SINGH
|
April 23, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. HARISH CHANDRA
|
February 21, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. KASHI NATH
|
February 20, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. MAHMOOD KHAN
|
February 23, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI
|
March 2, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJANI
|
March 16, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAMJI NAIK
|
August 13, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
August 27, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. SAKINA BANO
|
September 13, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. P AWASTHI
|
October 30, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. PHOOLMATI DEVI
|
October 23, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM SURAT YADAV
|
September 18, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. OM PRAKASH SINGH
|
July 2, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAMVEER SINGH
|
November 30, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. SHARMA DEVI & ORS
|
September 13, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION AGRA Vs. RAM VEER SINGH
|
November 30, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP Vs. RAM PAL
|
April 27, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR Vs. STATE OF U P THROUGH PRINCIPAL SECRETARY, TRANSPORT AND V N AGARWAL, SPECIAL SECRETARY (TRANSPORT)/HEARING AUTHORITY
|
June 1, 2007 |
|
U P STATE WAREHOUSING CORPORATION Vs. PUNJAB NATIONAL BANK
|
October 23, 2007 |
|
U P TWIGA FIBER GLASS LTD Vs. UNION OF INDIA
|
February 26, 2007 |
|
U. C. Layania (Dr.) Vs. Union of India and others
|
August 21, 2007 |
|
U.P. STATE AGRO INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER, TRADE TAX
|
October 5, 2007 |
|
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. THROUGH ITS SECRETARY Vs. SMT. SAROJ NIGAM W/O SHYAM BAHADUR NIGAM AND
|
August 13, 2007 |
|
U.P. State Road Transport Corporation Vs. Surendra Singh and another
|
November 20, 2007 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AZIZ KHAN
|
November 23, 2007 |
|
U.P. STATE ROAD TRANSPORT CORPORATION, FAIZABAD REGION, FAIZABAD Vs. MOMINA KHATOON AND ORS.
|
February 13, 2007 |
|
U.P. STATE SUGAR CORPORATION LTD Vs. VINOD CHAND GUPTA
|
April 20, 2007 |
|
U.P. STATE SUGAR CORPORATION LTD., MUZAFFARNAGAR Vs. ABDUL SALAM
|
August 16, 2007 |
|
U.P. STATE TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, FAIZABAD Vs. SHARMA DEVI AND OTHERS
|
September 13, 2007 |
|
U.P. STEELS LTD Vs. COMMISSIONER OF INCOME-TAX
|
October 24, 2007 |
|
UCHCHAP SINGH Vs. GOVIND SINGH
|
April 23, 2007 |
|
Uchchap Singh Vs. Govind Singh
|
July 23, 2007 |
|
UCO BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 2, 2007 |
|
UDAI BHAN SINGH Vs. STATE OF U P
|
March 16, 2007 |
|
UDAI NARAIN RAI Vs. DEPUTY DIRECTOR CONSOLIDATION GHAZIPUR
|
August 22, 2007 |
|
UDAI PAL SHARMA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
July 6, 2007 |
|
UDAI PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
May 4, 2007 |
|
UDAIBHAN SINGH AND ANOTHER Vs. STATE OF U.P.
|
January 3, 2007 |
|
UDAIVEER Vs. STATE OF U P
|
February 21, 2007 |
|
UDAL GIRI Vs. STATE OF U.P.
|
May 25, 2007 |
|
UDAL GIRI RAM PAL AND ORS (IN JAIL) Vs. STATE
|
May 25, 2007 |
|
UDHAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS
|
May 8, 2007 |
|
UJJWAL SINGH Vs. STATE OF U P
|
October 9, 2007 |
|
UMA KANT YADAV Vs. STATE OF U P
|
March 23, 2007 |
|
UMA KANT YADAV; DINESH YADAV; BABU RAM; NARSINGH RAI; HORI LAL PRAJAPATI Vs. STATE OF U P
|
October 1, 2007 |
|
UMA PATI TIWARI Vs. STATE OF U P
|
February 5, 2007 |
|
UMA SHANKAR Vs. ROSHAN LAL
|
December 6, 2007 |
|
UMA SHANKER Vs. RAMAKANT
|
April 17, 2007 |
|
UMA SHANKER PANDEY Vs. STATE OF U P
|
October 5, 2007 |
|
UMA SINGHANIA KANPUR AND ANOR Vs. ASSISTANT COLLECTOR COLLECTION TRADE TAX KANPUR AND ANOR
|
February 13, 2007 |
|
UMA YADAV Vs. ALOK KUMAR YADAV
|
March 15, 2007 |
|
UMAKANT Vs. STATE OF U P
|
March 2, 2007 |
|
UMAR DARAZ Vs. STATE OF U P
|
August 30, 2007 |
|
UMARDEEN Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 MUZAFFAR NAGAR
|
October 9, 2007 |
|
UMARDEEN Vs. ADDITIONAL DISTRICT JUDGE MUZZAFFARNAGAR & ORS.
|
January 9, 2007 |
|
UMASHANKER SINGH ALIAS CHHANNI Vs. STATE OF U P
|
October 1, 2007 |
|
UMESH Vs. STATE OF U.P.
|
April 24, 2007 |
|
UMESH CHANDRA AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 7, MORADABAD AND OTHERS
|
February 19, 2007 |
|
UMESH CHANDRA JAISWAL Vs. STATE OF U P
|
November 19, 2007 |
|
UMESH CHANDRA PANDEY Vs. STATE OF U P
|
October 1, 2007 |
|
UMESH CHANDRA SHUKLA Vs. ADDITIONAL DISTT JUDGE ROOM NO 1 ALLAHABAD
|
July 18, 2007 |
|
UNION BANK OF INDIA Vs. GUNMALA DEVI GOENKA AND OTHERS
|
October 11, 2007 |
|
UNION BANK OF INDIA Vs. SHEELA DEVI
|
April 12, 2007 |
|
UNION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND SHRI RAJENDRA SHAHI
|
November 30, 2007 |
|
UNION OF INDIA Vs. UPENDRA KUMAR JAIN AND OTHERS
|
February 15, 2007 |
|
UNION OF INDIA Vs. HARI ASHOK KUMAR SRIVASTAVA
|
May 4, 2007 |
|
UNION OF INDIA Vs. C G GOEL, EX CHAIRMAN KASHINATH SETH BANK LTD
|
May 4, 2007 |
|
UNION OF INDIA Vs. UMESH TANDON SON OF LATE RAJENDRA TANDON
|
April 2, 2007 |
|
UNION OF INDIA Vs. H H SARAN SRIVASTAVA S/O L B RAM SWAROOP
|
April 2, 2007 |
|
UNION OF INDIA Vs. KUSUM RANI
|
March 9, 2007 |
|
UNION OF INDIA Vs. MOINUDDIN AKHTAR
|
February 26, 2007 |
|
UNION OF INDIA Vs. IST CIVIL JUDGE GORAKHPUR
|
April 16, 2007 |
|
UNION OF INDIA Vs. IBRAHIM UDDIN
|
April 19, 2007 |
|
UNION OF INDIA Vs. GAURI SHANKAR
|
May 4, 2007 |
|
UNION OF INDIA Vs. P.K. PANDEY
|
April 2, 2007 |
|
UNION OF INDIA Vs. NICCO CORPORATION LTD
|
April 23, 2007 |
|
UNION OF INDIA Vs. RAJENDRA PRASAD PATHAK
|
April 23, 2007 |
|
UNION OF INDIA Vs. DEOMANI DEVI
|
April 23, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
April 25, 2007 |
|
UNION OF INDIA Vs. DISTRICT JUDGE KANPUR NAGAR
|
July 23, 2007 |
|
UNION OF INDIA Vs. VED RAM
|
July 2, 2007 |
|
UNION OF INDIA Vs. STATE OF U P
|
May 8, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD
|
May 8, 2007 |
|
UNION OF INDIA Vs. RAJENDRA KUMAR GOEL S/O LALA KRISHNA LAL GOEL R/O MULANA DISTRICT AMBALA HARYANA
|
May 11, 2007 |
|
UNION OF INDIA Vs. JEEVAN SHUKLA
|
May 18, 2007 |
|
UNION OF INDIA Vs. CHITRALEKHA TRIPATHI
|
May 21, 2007 |
|
UNION OF INDIA Vs. OPIUM FACTORY LABOUR S UNION
|
May 25, 2007 |
|
UNION OF INDIA Vs. MITHAULI DEVI
|
June 11, 2007 |
|
UNION OF INDIA Vs. LALIT VARMA
|
October 24, 2007 |
|
UNION OF INDIA Vs. RAM SUCHIT
|
August 8, 2007 |
|
UNION OF INDIA Vs. RAJEEV KUMAR TYAGI
|
November 23, 2007 |
|
UNION OF INDIA Vs. PREM SARAN KAPOOR
|
December 11, 2007 |
|
UNION OF INDIA (UOI) Vs. B M KAPOOR
|
May 4, 2007 |
|
UNION OF INDIA (UOI) DIESEL LOCOMOTIVE WORKS THROUGH ITS GENERAL MANAGER Vs. STATE OF U.P. THROUGH THE COLLECTOR AND ORS.
|
March 28, 2007 |
|
UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF FINANCE Vs. S.P. MATHUR S/O SRI LATE SRI GOPAL MATHUR
|
May 4, 2007 |
|
Union of India and others Vs. Ajit Kumar Misra
|
April 10, 2007 |
|
Union of India and others Vs. Central Administrative Tribunal, Allahabad and another
|
May 25, 2007 |
|
UNION OF INDIA AND OTHERS Vs. ASHISH KUMAR BALA
|
August 29, 2007 |
|
UNION OF INDIA THROUGH GENERAL MANAGER, CENTRAL RAILWAY Vs. NAWAB SINGH
|
May 23, 2007 |
|
UNIREX MOULDS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX
|
October 24, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. SEEMA RANI
|
November 21, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. MOHD HANEEF
|
November 2, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. KRISHNA KUMAR
|
August 1, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. MASHOOQ ALI
|
April 16, 2007 |
|
United India Insurance Co LTD Vs. Prem Bisht
|
February 27, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. HAR KUNWAR
|
January 29, 2007 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SUMAN DUBEY
|
March 7, 2007 |
|
UNITED INDIA INSURANCE CO.LTD Vs. INDRA DEVI
|
August 8, 2007 |
|
UNITED INDIA INSURANCE COMPANY Vs. RAM CHANDRA KESARI AND OTHERS
|
August 17, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATAN KAUR
|
February 23, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA ALIAS MAMTA ADHIKARI
|
March 12, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHD HASAN
|
April 30, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. LEELADHAR
|
August 22, 2007 |
|
UNITED INSURANCE CO LTD Vs. RAM BAHADUR
|
August 21, 2007 |
|
UNITED INSURANCE COMPANY LIMITED Vs. DINESH PRASAD LAKHERA
|
January 8, 2007 |
|
UNITED PROVINCES SUGAR COMPANY LTD Vs. STATE OF U P
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May 21, 2007 |
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UNNAO DISTILLERIES AND BRAVERIES LIMITED Vs. COMMISSIONER OF INCOME TAX-II
|
February 21, 2007 |
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UP GANNA AAYUKTA Vs. UP SHRAM AAYUKTA, U.P. SAHARANPUR KSHETRA
|
September 20, 2007 |
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UPDESH ALIAS CHHUNNA Vs. STATE OF U P
|
August 21, 2007 |
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UPDESH ALIAS SHIBBEY Vs. STATE OF U P
|
March 21, 2007 |
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URBA DUTT Vs. ADDITIONAL DISTRICT JUDGE/FIRST FAST TRACK COURT NAINITAL
|
November 11, 2007 |
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USHA DEVI Vs. UNION OF INDIA
|
January 17, 2007 |
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USHA DEVI Vs. STATE OF U P
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September 19, 2007 |
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USMAN Vs. STATE OF UTTAR PRADESH
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June 12, 2007 |
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USMAN Vs. UNION OF INDIA
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December 5, 2007 |
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USMAN ALI Vs. STATE OF U P
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May 18, 2007 |
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UTTAM CHAND PRAJAPATI Vs. NARENDRA NARAYAN BHATNAGAR
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February 5, 2007 |
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UTTAM SINGH Vs. STATE OF U P
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March 30, 2007 |
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UTTAR PRADESH FINANCIAL CORPORATION THROUGH Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION; RECOVERY OFFICER AND R A CEMENT PRIVATE LTD THROUGH ITS DIRECTOR, ASHWANI GUPTA
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August 24, 2007 |
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UTTAR PRADESH POWER CORPORATION LIMITED AND ANR. Vs. SMT. TARA SRIVASTAVA AND ORS.
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March 12, 2007 |
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UTTAR PRADESH RAJYA VIDUT PARISHAD ANUSUCHIT JATI/JANJATI KARMCHARI KALYAN SAMITI Vs. STATE O
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February 9, 2007 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BALWANTI DEVI
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February 26, 2007 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER Vs. MAHMOOD KHAN S/O LATE RIYASAT THROUGH B P PANDEY AND PREMPLOYEES STATE INSURANCE CORPORATIONDING OFFICER, LABOUR COURT (II)
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February 23, 2007 |
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V K SARASWAT Vs. CENTRAL ADMINISTRATVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD
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July 13, 2007 |
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V.K. INDUSTRIES Vs. COMMISSIONER, TRADE TAX
|
October 4, 2007 |
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VAIBHAV CASTINGS P LTD Vs. WORKMEN COMPENSATION COMMISSIONER
|
May 15, 2007 |
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VANSHU Vs. STATE OF U P
|
May 30, 2007 |
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VCCL LTD. Vs. RAM KARAN
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February 19, 2007 |
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Ved Pal Singh Vs. State of U.P. and others
|
March 26, 2007 |
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VED PRAKASH Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 3 AND ANR.
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July 20, 2007 |
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VED PRAKASH Vs. STATE OF U P
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September 25, 2007 |
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VED PRAKASH Vs. SURESH GARG
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April 12, 2007 |
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VED PRAKASH BATHLA Vs. NAINITAL
|
December 5, 2007 |
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VED PRAKASH MOWAR Vs. CHAIRMAN MANAGING DIRECTOR PUNJAB NATIONAL BANK NEW DELHI
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February 14, 2007 |
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VED PRAKASHRASTOGI Vs. NAGAR PALIKA BUDAUN
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August 1, 2007 |
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VEDPAL SINGH Vs. STATE OF U.P.
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March 12, 2007 |
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VEENA AGARWAL Vs. UNJHA AYURVEDIC PHARMACY
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February 21, 2007 |
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VEENA KHANNA Vs. CANARA BANK
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April 24, 2007 |
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VEER PAL Vs. STATE OF U.P. AND ANOTHER
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September 3, 2007 |
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VEER SEN Vs. STATE OF U P
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February 13, 2007 |
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VEER SINGH Vs. STATE OF U P
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October 1, 2007 |
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VEER SINGH PAL Vs. STATE OF U P
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August 23, 2007 |
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VENUS POLYMERS Vs. STATE OF U P
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May 8, 2007 |
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VERMA Vs. STATE OF U P
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August 1, 2007 |
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VIBHAW LAL SRIVASTAVA Vs. STATE OF U P
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February 8, 2007 |
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VIDHYAWATI SINGH DEAD Vs. AASHA SINGH
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October 12, 2007 |
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Vidya Devi (Smt.) Vs. State of U.P. and others
|
July 17, 2007 |
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Vidya Prakash Pandey; Raj Kumari Devi and Another Vs. State of U.P.and Others
|
March 12, 2007 |
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VIDYAWATI Vs. LALA RAM
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September 28, 2007 |
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VIDYAWATI AND ORS Vs. XIITH ADDL DISTRICT JUDGE AND ORS
|
March 20, 2007 |
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VIDYUT KUMAR SINGH Vs. STATE OF U P
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April 25, 2007 |
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VIJAI COLD STORAGE AND KATHA INDUSTRIES NAJIBABAD Vs. E S I CORPORATION
|
July 30, 2007 |
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VIJAI KUMAR Vs. JOINT DIRECTOR CONSOLIDATION, JALAUN/URAL, CAMP JHANSI AND OTHERS
|
September 10, 2007 |
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VIJAI KUMAR AND ORS. Vs. ASHOK KUMAR AND ORS.
|
August 2, 2007 |
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VIJAI PRATAP Vs. STATE OF U P
|
April 26, 2007 |
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VIJAI SHANKAR SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE GORAKHPUR RANGE GORAKHPUR
|
July 24, 2007 |
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VIJAI SHANKER PANDEY Vs. DIRECTOR OF AYURVEDIC AND UNANI SERVICES U P
|
May 23, 2007 |
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VIJAY KUMAR Vs. STATE OF U P
|
September 28, 2007 |
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VIJAY KUMAR Vs. STATE
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May 4, 2007 |
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VIJAY KUMAR Vs. SADHNA MISHRA
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May 23, 2007 |
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VIJAY KUMAR ALIAS KALLOO SINGH Vs. STATE OF U P
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April 26, 2007 |
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VIJAY KUMAR KATARIA Vs. STATE OF U P
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February 27, 2007 |
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VIJAY KUMAR PANDEY Vs. STATE OF U P
|
October 24, 2007 |
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VIJAY KUMAR SHARMA Vs. DEVESH BEHARI SAXENA
|
November 16, 2007 |
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VIJAY KUMAR TANDON Vs. ANURAG AGRAWAL
|
July 2, 2007 |
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Vijay Kumari Devi (Smt.) Vs. State of U.P. and others
|
May 25, 2007 |
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VIJAY MALIK Vs. STATE OF U P
|
December 12, 2007 |
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VIJAY MAURYA Vs. STATE OF U P
|
January 24, 2007 |
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VIJAY PAL AND OTHERS Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
March 21, 2007 |
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VIJAY PAL SINGH Vs. STATE OF U P
|
January 25, 2007 |
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VIJAY SHANKAR TRIPATHI AND ORS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
|
June 22, 2007 |
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VIJAY SHANKER DIXIT Vs. STATE OF U P
|
February 1, 2007 |
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VIJAY SINGH Vs. MUNNI DEVI
|
May 25, 2007 |
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VIJAY SINGH Vs. KAMLA NEHRU INSTITUTE OF SCIENCE AND TECHNOLOGY
|
May 15, 2007 |
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VIJAY SINGH, BENI RAM AND HUKUM SINGH ALL SONS OF LATE RAJARAM Vs. STATE OF U.P. THROUGH SECRETARY, MINISTRY OF URBAN DEVELOPMENT
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March 13, 2007 |
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VIJAY SOREN Vs. STATE OF U P
|
November 2, 2007 |
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VIJAYEE ALIAS VIJAI SHANKER KUSHWAHA Vs. STATE OF U P
|
February 7, 2007 |
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VIKAS SHUKLA ALIAS LALJI SHUKLA Vs. STATE OF U P
|
February 12, 2007 |
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VIKRAM SINGH Vs. STATE OF U P
|
May 14, 2007 |
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VIKRAM SINGH KATHAT Vs. AND UNION OF INDIA
|
October 29, 2007 |
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VIKRANT SINGH Vs. STATE OF U.P. AND OTHERS
|
August 1, 2007 |
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VIMAL KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
March 13, 2007 |
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VIMLA DEVI Vs. STATE OF U P
|
December 6, 2007 |
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VINAI KRISHNA GAUR Vs. STATE OF U P
|
October 3, 2007 |
|
Vinai Kumar Mishra and another Vs. State of U.P. and another
|
August 16, 2007 |
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VINAY KUMAR Vs. STATE OF U P
|
April 9, 2007 |
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VINAY KUMAR GAUR Vs. PRESIDING OF FICER LABOUR COURT II U P GHAZIABAD
|
November 20, 2007 |
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VINAY KUMAR RAI Vs. STATE OF U.P.
|
February 9, 2007 |
|
VINAY KUMAR SINGH Vs. STATE OF U P
|
February 8, 2007 |
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VINAYAK PRASAD AWASTHI Vs. SYNDICATE BANK
|
May 18, 2007 |
|
VINEET AGARWAL Vs. STATE OF U.P.
|
June 29, 2007 |
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VINEET AGRAWAL Vs. STATE O
|
December 14, 2007 |
|
VINEET KUMAR Vs. STATE OF U P
|
May 23, 2007 |
|
VINESH ANAND Vs. KAILASHWATI
|
May 25, 2007 |
|
VINOD Vs. STATE OF U P
|
August 10, 2007 |
|
VINOD Vs. STATE OF U P
|
February 9, 2007 |
|
VINOD KUMAR Vs. STATE OF U P
|
January 24, 2007 |
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VINOD KUMAR BALMIKI Vs. STATE O
|
September 19, 2007 |
|
VINOD KUMAR JAIN Vs. JAGDISH SAHU
|
July 6, 2007 |
|
VINOD KUMAR MISHRA Vs. STATE OF U P
|
May 15, 2007 |
|
Vinod Kumar Mishra Vs. State of U.P. and other
|
May 13, 2007 |
|
VINOD KUMAR SHROTIYA Vs. STATE OF U P
|
June 1, 2007 |
|
VINOD KUMAR TRIPATHI Vs. STATE OF U P
|
April 24, 2007 |
|
VINOD KUMARI Vs. STATE OF U P
|
September 21, 2007 |
|
VIPIN KUMAR Vs. UNION OF INDIA
|
November 15, 2007 |
|
VIPIN KUMAR Vs. RAJ KUMAR
|
January 12, 2007 |
|
VIPIN KUMAR Vs. STATE OF U P
|
January 4, 2007 |
|
VIRENDRA Vs. STATE OF U P
|
March 13, 2007 |
|
VIRENDRA Vs. STATE OF U P
|
June 15, 2007 |
|
VIRENDRA Vs. STATE OF U P
|
July 27, 2007 |
|
VIRENDRA BAHADUR JOHRI Vs. REGISTRAR GENERAL HIGH COURT ALLAHABAD
|
May 25, 2007 |
|
VIRENDRA GIRI Vs. STATE OF U P
|
October 25, 2007 |
|
VIRENDRA KUJAR Vs. HON'BLE ALLAHABAD HIGH COURT OF JUDICATURE
|
April 6, 2007 |
|
VIRENDRA KUMAR MISHRA Vs. STATE OF U P
|
December 18, 2007 |
|
VIRENDRA KUMAR PUBLIC CHARITABLE TRUST RAMNAGAR DISTRICT NAINITAL Vs. MOINUDDIN
|
February 28, 2007 |
|
VIRENDRA MISHRA Vs. STATE OF U P
|
April 16, 2007 |
|
VIRENDRA PAL SINGH Vs. STATE OF U.P.
|
November 16, 2007 |
|
VIRENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
|
November 16, 2007 |
|
VIRENDRA PRAKASH VARMA Vs. STATE OF U P
|
April 3, 2007 |
|
VIRENDRA SINGH Vs. STATE O
|
August 8, 2007 |
|
VIRENDRA SINGH BUNDELA Vs. STATE O
|
September 27, 2007 |
|
VIRENDRAGIRI Vs. STATE OF U P
|
November 16, 2007 |
|
VIRENDRAPRASAD SRIVASTAVA Vs. VAISHYA BROTHERS AND CO P LTD
|
December 20, 2007 |
|
VISHAI CHAND Vs. VTH ADDL DISTRICT JUDGE SAHARANPUR AND A
|
January 29, 2007 |
|
VISHAL CHAND JAIN Vs. IXTH ADDL. DISTRICT JUDGE
|
February 19, 2007 |
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VISHNU BHAGWAN Vs. VITH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
|
May 25, 2007 |
|
VISHNU DAYAL Vs. STATE OF U P
|
June 15, 2007 |
|
VISHNU DAYAL SHARMA Vs. STATE OF U P
|
May 10, 2007 |
|
VISHNU DAYAL SHARMA Vs. STATE O
|
September 18, 2007 |
|
VISHNU DAYAL SHARMA Vs. STATE OF U P
|
January 2, 2007 |
|
VISHNU DAYAL SHARMA Vs. STATE OF U P
|
March 22, 2007 |
|
VISHNU KANT GUPTA Vs. OFFICIAL LIQUIDATOR, U.P. ATTACHED TO THIS HON'BLE HIGH COURT
|
May 21, 2007 |
|
VISHNU PRAKASH AGARWAL Vs. STATE OF U P
|
June 7, 2007 |
|
VISHRAM SHUKLA Vs. RAJDEI
|
December 17, 2007 |
|
VISHRANT SINGH Vs. STATE OF U P
|
August 1, 2007 |
|
VISHU TYAGI Vs. STATE OF U P
|
September 25, 2007 |
|
VISHWA RAM Vs. STATE OF U P
|
April 11, 2007 |
|
VISHWANATH Vs. SULTAN
|
December 13, 2007 |
|
VISHWANATH Vs. COMMISSIONER, LUCKNOW DIVISION AND ORS.
|
May 3, 2007 |
|
VISHWANATH KANNAUJIYA AND ANOTHER Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
February 15, 2007 |
|
VISHWANATH RAM Vs. GENERAL MANAGER OBRA THERMAL STATION; A A T P S U P RAJYA VIDYUT UTPADAN NIGAM LTD
|
February 23, 2007 |
|
VISION 23 GARMENTS PVT LTD Vs. RAJESH DEVI
|
May 25, 2007 |
|
VIVEK KUMAR Vs. UNION OF INDIA
|
October 10, 2007 |
|
VIVEK PANT Vs. STATE OF U P
|
October 5, 2007 |
|
VRINDABAN GAUSHALA TRUST Vs. ADDL COMMISSIONER ADMI GARHWAL REGION PAURI DE-HRADUN AND
|
September 25, 2007 |
|
VRINDAVAN TIWARI Vs. COMMISSIONER JHANSI DIVISION JHANSI
|
February 12, 2007 |
|
WAHID Vs. STATE OF U P
|
February 9, 2007 |
|
WAKIL AHMAD Vs. STATE OF U P
|
May 24, 2007 |
|
WALI MOHAMMAD Vs. IIIRD ADDL DISTRICT JUDGE AGRA
|
January 22, 2007 |
|
WAQF ALLAH TALA MALIK ALAL AULAD Vs. KRISHNA AUTAR
|
October 8, 2007 |
|
WARRON HALLIBURN Vs. XIIITH ADDL DISTRICT AND SESSIONS JUDGE AGRA
|
March 23, 2007 |
|
WASIM AHEMAD Vs. STATE OF UP
|
October 1, 2007 |
|
WASIM AHMAD Vs. STATE OF U P
|
September 26, 2007 |
|
YADVENDRA SINGH Vs. STATE OF U.P.
|
December 14, 2007 |
|
YAMIN Vs. STATE OF U P
|
March 13, 2007 |
|
YASHODA DEVI Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE PRATAPGARH
|
December 6, 2007 |
|
YASHODA NAND SRIVASTAVA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
|
March 7, 2007 |
|
YASHPAL Vs. STATE OF U P
|
May 2, 2007 |
|
YASHPAL SINGH Vs. STATE OF U P
|
April 19, 2007 |
|
YASHPAL SINGH Vs. STATE OF U P
|
February 8, 2007 |
|
YASHVIR SINGH Vs. STATE OF U P
|
September 27, 2007 |
|
YASHVIR SINGH MALIK AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
July 18, 2007 |
|
YATISH KUMAR SINGH Vs. STATE OF U P
|
February 7, 2007 |
|
YATISH KUMAR SINGH Vs. STATE OF U P
|
July 2, 2007 |
|
YOGENDRA Vs. STATE OF U P
|
December 11, 2007 |
|
YOGENDRA KUMAR SINGH Vs. DIRECTOR GENERAL OF POLICE U P
|
May 9, 2007 |
|
YOGENDRA RAM Vs. STATE OF U P
|
March 23, 2007 |
|
YOGESH Vs. STATE OF U P
|
March 28, 2007 |
|
YOGESH @ YOGENDRA Vs. C.B.I.
|
July 9, 2007 |
|
YOGESH KUMAR SATENDRA VERMA Vs. STATE
|
May 11, 2007 |
|
YOGESHWAR PRASAD ALIAS UGHESHWAR Vs. RAM SAKAL PATEL
|
March 26, 2007 |
|
ZAFAR AHMAD QURESHI Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
May 10, 2007 |
|
ZAFAR ALI KHAN Vs. STATE OF U P
|
April 19, 2007 |
|
ZAHEER AHMAD SHAMSI ALIAS MUNNEY BHAI Vs. IMTIAZ HUSAIN
|
August 1, 2007 |
|
ZAHIRUDDIN AHMAD KHAN Vs. SPECIAL JUDGE (ECONOMIC OFFICES)/ADDITIONAL DISTRICT JUDGE AND ANR.
|
April 2, 2007 |
|
ZAHOOR Vs. STATE OF U P
|
October 8, 2007 |
|
ZAKIA KAUSAR AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
|
February 9, 2007 |
|
ZAMIR AHMAD KHAN Vs. VIITH ADDITIONAL DISTRICT JUDGE, BAREILLY AND ANOTHER
|
October 3, 2007 |
|
ZARIF ALIAS BHURA Vs. STATE OF U P
|
August 3, 2007 |
|
ZIA ASHRAF Vs. JOINT DIRECTOR OF EDUCATION KANPUR
|
August 23, 2007 |
|
ZIAUDDIN@ZIA Vs. STATE
|
August 30, 2007 |
|
ZIAUL HAQ Vs. JAIL SUPERINTENDENT VARANASI
|
March 21, 2007 |
|
ZILAPANCHAYAT KAUSHAMBI Vs. LALTI DEVI AND A
|
November 14, 2007 |
|
ZILEDAR Vs. STATE OF U.P. AND OTHERS
|
January 12, 2007 |
|
ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA KANPUR Vs. SHIV KUMAR SHARMA
|
November 15, 2007 |
|
ZUBAIDA KHATOON SIDDIQUI Vs. CHAIRMAN INDIAN OIL CORPORATION NEW DELHI
|
February 28, 2007 |
|
ZULFIQAR KHAN Vs. UNION OF
|
November 22, 2007 |
LOGIN