REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
RAM PAL SINGH Vs. STATE OF U. P.	November 17, 2006
(DR.) MOHD. NAQI Vs. IVTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS	February 20, 2006
(SMT.) KAMLAWATI AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	March 10, 2006
(SMT.) KELAWATI Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE AND OTHERS	March 30, 2006
(SMT.) NOOR JAHAN AND ORS. Vs. ADDITIONAL DISTRICT JUDGE AND ORS.	January 25, 2006
(SMT.) SHANTI DEVI Vs. ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS	February 28, 2006
A P GUPTA Vs. STATE OF U P	December 19, 2006
A.S. (Degree College) Association and another Vs. Vice Chancellor, C.C.S.U., Meerut and others	November 24, 2006
A.S.K. SIRCAR, ETC. Vs. MRS. JOTCE CYNTIA PRABHAKAR AND OTHERS, ETC.	April 18, 2006
ABBAS Vs. STATE OF U P	September 15, 2006
ABBAS ALI Vs. STATE OF U P	December 12, 2006
ABBAS ALI Vs. ASHOK KANDPAL	February 7, 2006
ABDUL GANI Vs. STATE OF UTTARANCHAL	March 21, 2006
ABDUL HAMID Vs. STATE OF U P	October 17, 2006
ABDUL HAMID ALIAS IDDOO Vs. TENTH ADDL DISTRICT JUDGE MEERUT	December 22, 2006
ABDUL KHALIQ Vs. ADDL DISTRICT MAGISTRATE SUPPLIES/R C AND E O VARANASI	November 14, 2006
ABDUL KHALIQ Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS	January 31, 2006
ABDUL MATEEM Vs. MEHANDI HASAN	May 2, 2006
ABDUL QADIR JALALUDDIN Vs. STATE OF U P	May 25, 2006
ABDUL QAIYUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	January 10, 2006
ABDUL QAYUM Vs. IVTH ADDITIONAL DISTRICT JUDGE, KANPUR AND ANOTHER	March 28, 2006
ABDUL QAYYUM; RAFAQAT ALI Vs. IIND ADDL DISTT JUDGE MEERUT	December 5, 2006
ABDUL RAHMAN Vs. SPECIAL JUDGE E C ACT	February 20, 2006
ABDUL RAHMAN ALIAS PAPPU Vs. STATE OF U P	October 30, 2006
ABDUL RASHID Vs. STATE OF U P	September 12, 2006
ABDUL RAUF CHISHTI Vs. ZAHIR AHMAD AND ANR.	September 5, 2006
ABDUL SATTAR Vs. RAM RAKSHPAL	April 27, 2006
ABHAI JAUHARI Vs. MANAGING DIRECTOR U P STATE SUGAR CORPORATION LTD	August 28, 2006
ABHAY KUMAR TRIPATHI Vs. STATE OF U P	July 27, 2006
ABHILASHA SHARMA Vs. ALLAHABAD UNIVERSITY	August 11, 2006
Abhimanyu Ratan Bhardwaj Vs. State of U.P. and others	January 2, 2006
ABHIMANYU SINGH ALIAS DAMPAL Vs. STATE OF U P	March 10, 2006
ABHINEET MANI TRIPATHI Vs. STATE OF U P	August 22, 2006
ABHIRAM RAI Vs. BISHWA NATH RAI	December 11, 2006
ABHISHEK Vs. STATE OF UTTARANCHAL	January 4, 2006
ABHISHEK SINGH KUSHWAHA Vs. STATE OF U P	September 26, 2006
ABID Vs. STATE OF U P	May 5, 2006
ABID MANZOOR SYED MANZOORUL HASAN Vs. NEW INDIA ASSURANCE COMPANY LTD	April 17, 2006
ABU LAISE SHRI ATIULLAH Vs. STATE OF UTTAR PRADESH	May 12, 2006
ACADEMY OF BUSINESS MANAGEMENT AND ANOTHER Vs. STATE OF U.P. AND OTHERS	January 12, 2006
ACCRO SALES Vs. COMMISSIONER, TRADE TAX	September 15, 2006
ACHARYA NARENDRA DEV MEMORIAL COMMITTEE Vs. DISTRICT JUDGE AND ORS.	November 8, 2006
ACHHAIBAR MAURYA Vs. STATE OF U P	September 8, 2006
ACHIN JAIN ASHOK JAIN AJAY KUMAR Vs. ASSISTANT REGISTRAR FIRMS SOCIETY AND CHITS	April 26, 2006
ACHINTYA KUMAR LAHIRI Vs. LIFE INSURANCE CORPORATION OF INDIA	April 27, 2006
ACHLA GUPTA Vs. MANJU SAXENA	February 17, 2006
ADARSH KUMAR Vs. STATE OF U P	September 20, 2006
ADHUNIK FOOD PRODUCTS PVT LTD Vs. UNION OF INDIA	May 23, 2006
ADIL Vs. STATE OF U.P.	December 21, 2006
ADIMAL SINGH AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS	May 3, 2006
ADITYA MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHERS	December 12, 2006
ADITYA NARAIN Vs. MANOJ KUMAR JAISWAL	August 22, 2006
ADITYA SHUKLA Vs. SHANTI DEVI SRIVASTAVA	March 8, 2006
ADYA PRASAD Vs. STATE OF U P	November 27, 2006
AFSAR ALI Vs. STATE OF U P	August 18, 2006
AFZAL Vs. STATE OF U P	April 27, 2006
AFZAL AHMED Vs. MOHD FAIZAN	March 5, 2006
AFZAL ANSARI Vs. STATE OF U P	November 9, 2006
AHSAN SAHEED ADOPTED KHALIL Vs. STATE OF UTTAR PRADESH	May 9, 2006
AINULHAQUE Vs. STATE OF U P	February 15, 2006
AIZAZ AHMAD Vs. PRINCIPAL INDUSTRIAL TRAINING INSTITUTE BULANDSHAHR	December 1, 2006
AJAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA	July 7, 2006
AJAI KUMAR Vs. MOTOR ACCIDENT CLAIM TRIBUNAL SPECIAL JUDGE E C ACT MORADABAD	November 13, 2006
AJAI KUMAR AND ANR. Vs. IIND ADDL. DISTRICT JUDGE AND ANR.	May 24, 2006
AJAI PATHAK Vs. STATE OF U P	March 24, 2006
AJANTA RAJ DAIRY Vs. COMMISSIONER, TRADE TAX	August 11, 2006
AJAY Vs. STATE OF U P	May 19, 2006
AJAY GARG Vs. UNION OF INDIA	April 18, 2006
AJAY KUMAR Vs. STATE OF U P	August 28, 2006
AJAY KUMAR CHAWLA Vs. SEWA RAM CHAWLA	October 12, 2006
AJAY KUMAR KASHYAP Vs. DISTRICT AND SESSIONS JUDGE GHAZIPUR	May 5, 2006
AJAY KUMAR KULSHRESTHA Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD	January 12, 2006
Ajay Kumar Pandey and another Vs. District Inspector of Schools, Ghazipur and others	December 5, 2006
AJAY KUMAR SINGH Vs. STATE OF UTTARANCHAL	November 28, 2006
AJAY KUMAR VARMA Vs. AJAY PRAKASH SHARMA	October 9, 2006
AJAY KUMAR VINOD KUMAR DAY Vs. STATE OF UTTAR PRADESH POORNITA DAY P N RAI AJAY DAY PRATIK	May 9, 2006
AJAY MISHRA Vs. DIRECTOR GENERAL OF ORDINANCE SERVICE M G O	January 5, 2006
AJAY MISHRA Vs. DIRECTOR GENERAL OF ORDINANCE SERVICES AND THE COMMANDANT ORDINANCE DEPO	January 19, 2006
AJAY PAL SINGH Vs. STATE OF U P	January 19, 2006
AJAY RIWARI Vs. HIRDAY RAM TIWARI	August 4, 2006
AJAY SHARMA AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	March 8, 2006
AJAY SINGH Vs. STATE OF U P	August 10, 2006
AJAY TIWARI Vs. HRIDAY RAM TIWARI	August 4, 2006
AJEET SINGH Vs. STATE OF UTTAR PRADESH	July 5, 2006
AJENDRA SINGH Vs. STATE OF U P	March 7, 2006
AJIT SINGH ALIAS MURAHA Vs. STATE OF U P	July 5, 2006
AJMERI SON OF ABDULLAH Vs. IXTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS	January 19, 2006
AKBAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FATEHPUR AND OTHERS	May 3, 2006
AKEEL KHAN ABDUL HAKIM KHAN PROPRIETOR OF A K CABLE NETWORK Vs. STATE OF UTTAR PRADESH	April 17, 2006
AKHAND PRATAP SINGH Vs. STATE OF U P	November 16, 2006
AKHIL KUMAR JAIN Vs. STATE OF U P	December 14, 2006
AKHILESH CHANDRA Vs. STATE OF U P	November 9, 2006
AKHILESH KUMAR Vs. STATE OF U P	August 8, 2006
AKHILESH KUMAR TRIPATHI Vs. UNION OF INDIA	May 22, 2006
Akhilesh Mishra and Ors. Vs. State of U.P.& Anr.	August 19, 2006
AKHILESH PRATAP SINGH Vs. DISTRICT JUDGE GORAKHPUR	March 7, 2006
AKHILESH TIWARI SRI RAJ KUMAR TIWARI Vs. STATE OF UTTAR PRADESH SECRETARY OF HEALTH GOVERNMENT UTTAR PRADESH	May 22, 2006
AKHLAQ Vs. STATE OF U P	July 14, 2006
AKHTAR ALIAS PAPPU Vs. STATE OF UTTARANCHAL	March 28, 2006
AKHTAR RIZVI EDUCATIONAL TRUST KAUSHAMBI Vs. STATE OF U P	March 31, 2006
AKSHAY KUMAR DIXIT Vs. VIII ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS	May 15, 2006
AKSHEY KUMAR AND ANR. Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.	March 6, 2006
AL FAHEEM MEAT EXPORT P LTD Vs. STATE OF U P	March 29, 2006
ALAM SINGH HAKIM SINGH Vs. STATE OF UTTAR PRADESH	April 13, 2006
ALGU Vs. BHOLA	May 18, 2006
ALI AFJAL Vs. STATE OF U P	May 2, 2006
ALI AHAMAD ANSARI Vs. DISTRICT INSPECTOR OF SCHOOLS	April 19, 2006
ALI HUSSAIN Vs. STATE OF U P	September 15, 2006
ALI JAN Vs. 2ND ADDITIONAL DISTRICT JUDGE, RAMPUR AND OTHERS	April 17, 2006
ALI RAZA Vs. BISHAN SINGH AITHANI	July 8, 2006
ALIGARH MUSLIM UNIVERSITY Vs. MALAY SHUKLA	January 5, 2006
ALKA Vs. STATE OF U P	May 23, 2006
ALKA RAI Vs. UNION OF INDIA	May 23, 2006
ALL SAINTS COLLEGE NAINITAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P	July 28, 2006
ALLAH RAKHA Vs. STATE OF U P	May 18, 2006
ALLAHABAD BANK AND ANR. Vs. STATE OF U.P. AND ORS.	August 30, 2006
Allahabad Development Authority Vs. Lokayukta U.P. and another	December 18, 2006
ALLAHABAD DUGDH UTPADAK SAHKARI SANGH LIMITED Vs. COMMISSIONER, TRADE TAX	October 9, 2006
ALLAHABAD PAPER HOUSE THROUGH SUNDEEP KUMAR GUPTA Vs. STATE OF UTTAR PRADESH AND SALES TAX OFFICER	September 25, 2006
ALLAN HALWAI AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE. PILIBHIT AND OTHERS	March 9, 2006
ALLIED AGENCIES Vs. COMMISSIONER OF TRADE TAX	March 9, 2006
ALOK HALDAR Vs. STATE OF UTTARANCHAL	January 8, 2006
ALOK KUMAR Vs. SARABJEET SINGH	August 30, 2006
ALOK PANDEY Vs. STATE OF U P	August 21, 2006
ALTAF KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY	September 13, 2006
AMAN Vs. STATE OF U.P.	September 11, 2006
AMAN ALIAS PAPPU Vs. STATE OF U P	August 17, 2006
AMANULLAH AND ORS. Vs. PRESCRIBED AUTHORITY AND ANR.	September 14, 2006
AMAR BAHADUR Vs. STATE OF U P	November 6, 2006
AMAR BAHADUR SINGH Vs. SECRETARY MADHYAMIC SHIKSHA PARISHAD U P ALLAHABAD	July 3, 2006
AMAR NATH AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	May 4, 2006
AMAR NATH GUPTA Vs. DISTRICT JUDGE GORAKHPUR	September 20, 2006
AMAR NATH MEHTA Vs. SPECIAL JUDGE BHRASTACHAR NIVARAN GORAKHPUR	August 21, 2006
AMAR NATH PAL Vs. SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI	December 11, 2006
Amar Nath Yadav Vs. Abdul Qasim and others	September 13, 2006
AMAR PAL SINGH RAJ PAL SINGH Vs. STATE OF U P	April 17, 2006
Amar Singh Vs. S D O	March 23, 2006
AMAR SINGH Vs. STATE OF UTTAR PRADESH	January 30, 2006
AMAR SINGH S O SHRI MAHAVIR SINGH Vs. STATE OF U P	May 17, 2006
AMAR ZIA Vs. STATE BANK OF INDIA	July 28, 2006
AMARESH CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	December 18, 2006
AMARPRIT SINGH GILL Vs. STATE OF UTTARANCHAL	March 22, 2006
AMBIKA PRASAD AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	September 26, 2006
AMBRISH KUMAR AND OTHERS Vs. STATE OF U.P. THROUGH SECRETARY, DEPARTMENT OF REVENUE, U.P. AND OTHERS	January 5, 2006
AMI ADHAR NIDAR Vs. DISTRICT JUDGE MATHURA	July 25, 2006
AMIR SINGH Vs. SAHAYAK DIRECTOR OF CONSOLIDATION GHAZIABAD AND OTHERS	January 27, 2006
AMIRUL HASAN Vs. MOHAMMAD SHAFI AND OTHERS	March 22, 2006
AMIRULLAH KHAN Vs. STATE OF UP	April 18, 2006
AMIT AGARWAL Vs. STATE OF U P	November 1, 2006
AMIT ANAND SINGH Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI	September 19, 2006
AMIT BERI Vs. SHEETAL BERI	May 17, 2006
AMIT KUMAR AGRAWAL Vs. STATE OF U P	June 13, 2006
AMIT KUMAR CHAUHAN Vs. STATE OF UTTARANCHAL	April 21, 2006
AMIT KUMAR JAIN Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6 ETAWAH	September 20, 2006
AMITA Vs. STATE OF UTTARANCHAL	August 6, 2006
Amresh Kumar Chaudhary Vs. Banaras Hindu University and others	July 10, 2006
AMRESH KUMAR JAISWAL Vs. IIND ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	March 6, 2006
AMRISH SRI ISHWAR Vs. UP ZILADHIKARI	May 10, 2006
AMRIT BANASPATI COMPANY LTD Vs. STATE OF UTTAR PRADESH	January 3, 2006
AMRIT SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JHANSI AND OTHERS	November 10, 2006
AN SINGH Vs. UNION OF INDIA	August 24, 2006
ANAND Vs. UP ZILA ADHIKARI	July 24, 2006
ANAND Vs. UP ZILA ADHIKARI	April 27, 2006
ANAND BALLABH THAPLIYAL Vs. DISTRICT JUDGE PAURI GARHWAL	August 2, 2006
Anand Ballabh Tiwari Vs. State of U.P. and another	November 16, 2006
ANAND KUMAR RAI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY	May 1, 2006
ANAND KUMAR SINGH JIA RAM SHARAN AND PRANYA KUMAR SINGH HARI Vs. STATE OF U P	July 7, 2006
ANAND MOHAN Vs. UNION OF INDIA	October 17, 2006
ANAND PRAKASH Vs. CHANDER KANTA	October 9, 2006
ANAND PRAKASH AGRAWAL DHAN PRAKASH AGRAWAL Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD	May 18, 2006
ANAND SINGH Vs. STATE OF UTTARANCHAL	February 21, 2006
ANAND SWAROOP Vs. STATE OF U P	March 6, 2006
ANAND SWAROOP GANGWAR Vs. STATE OF U P	March 7, 2006
ANANT RAM AND BABU RAM SONS Vs. STATE OF U P	January 3, 2006
ANANYA AGRA REFRIGERATION Vs. COMMISSIONER, TRADE TAX	October 19, 2006
ANAR DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 2, 2006
ANARI DEVI WIFE OF INDRASAN Vs. STATE OF U P	May 26, 2006
ANEES AHMAD Vs. STATE OF U P	October 30, 2006
ANGAD RAM Vs. STATE OF U P	November 20, 2006
ANGAD YADAVA Vs. ELECTION COMMISSION OF INDIA	October 16, 2006
ANGOORI DEVI Vs. CHANDRA KANTA	February 14, 2006
ANIL GUPTA Vs. STATE OF U P	April 10, 2006
ANIL KUMAR Vs. XTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS	October 3, 2006
ANIL KUMAR Vs. STATE OF U P	November 6, 2006
ANIL KUMAR Vs. STATE OF U P	August 28, 2006
ANIL KUMAR Vs. STATE OF U P	August 19, 2006
ANIL KUMAR AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, VTH LUCKNOW AND OTHERS	July 14, 2006
ANIL KUMAR GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED REGIONAL MANAGER THE ORIENTAL	July 7, 2006
ANIL KUMAR JAISWAL Vs. STATE OF U P	August 23, 2006
ANIL KUMAR RASTOGI Vs. STATE OF U P	February 21, 2006
ANIL KUMAR SINGH Vs. STATE OF U P	November 20, 2006
Anil Kumar Singhal Vs. State of U.P. and others	November 16, 2006
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P	March 29, 2006
ANIL SONKAR Vs. STATE OF U P	May 17, 2006
ANINA Vs. DISTRICT MAGISTRATE ALIGARH	February 2, 2006
ANINA Vs. DISTRICT MAGISTRATE ALIGARH	January 2, 2006
ANIRUDDH RAI Vs. STATE OF U P	August 19, 2006
ANIS FATIMA SHAFI UDDIN Vs. JAGDISH SINGH	September 4, 2006
ANIT KUMAR Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD	January 24, 2006
ANITA DEVI Vs. STATE OF U P	November 30, 2006
ANITA SRIVASTAVA Vs. STATE OF U P	March 23, 2006
ANJALI AWASTHI Vs. MOHD SHAFIQUE	September 1, 2006
ANJALI SINGH Vs. STATE OF U P	November 2, 2006
ANJANA KUMAR AJAI KUMAR MINAKSHI SAXENA Vs. STATE OF U P	May 18, 2006
ANJANI KUMAR MISRA Vs. STATE OF U P	November 3, 2006
ANJU JAIN Vs. GENERAL MANAGER PERSONNEL AND HRD STATE BANK OF INDIA	March 2, 2006
ANJUM KAUSAR KHAN Vs. RASHIDAN	August 29, 2006
ANKIT UPADHYAYA Vs. STATE OF U P	March 30, 2006
ANKUR TECHNOCRATES Vs. COMMISSIONER TRADE TAX	March 9, 2006
ANNAPOORNA DEVI (SMT.) AND ANOTHER Vs. VLTH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	January 24, 2006
ANNAPURNA ALIAS MEERA Vs. STATE OF U P	December 7, 2006
ANNAPURNA GUPTA Vs. DWARIKA NATH	November 9, 2006
ANNPURNA DEVI Vs. STATE OF UTTAR PRADESH	August 2, 2006
ANOOP TUTEJA Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN	July 1, 2006
ANSAN LAL JHA Vs. DISTRICT INSPECTOR OF SCHOOLS	February 13, 2006
ANSAR Vs. STATE OF U P	September 15, 2006
ANSHUMAN KHETAN Vs. STATE OF U.P. AND OTHERS	November 3, 2006
ANSHUMAN SINGH BHADORIA Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION ASSISTANT DIRECTOR OF EDUCATION	January 6, 2006
ANTRAM Vs. DISTRICT JUDGE AND ANR.	October 9, 2006
ANUGRAH NARAIN SINGH Vs. NARENDRA KUMAR SINGH GAUR	July 5, 2006
ANUP BIHARI LAL SRIVASTAVA Vs. J P RAI DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE	August 11, 2006
ANUP KUMAR Vs. STATE OF U P	October 10, 2006
ANURAG NARAIN SINGH Vs. SHRI DR NARENDRA KUMAR SINGH GAUR	July 5, 2006
ANWAR Vs. DISTT. D.D.C.	September 20, 2006
ANWAR AHMAD Vs. UNION OF INDIA	May 12, 2006
ANWAR HUSAIN Vs. NAGAR SWASTHYA ADHIKARI AGRA	April 17, 2006
ANWAR MOHD KHAN Vs. TAJ MOHD KHAN	March 22, 2006
ARADHNA ALIAS SADHANA Vs. STATE OF U P	July 21, 2006
Arif Khan @ Agha Khan Vs. State of Uttaranchal	June 26, 2006
ARIF RIZWAN Vs. STATE OF U P	November 20, 2006
ARJUN PANDEY Vs. STATE OF UTTAR PRADESH	September 7, 2006
ARJUN RAM Vs. STATE OF U P	August 22, 2006
ARUN Vs. STATE OF U P	January 27, 2006
ARUN AGARWAL STATE OF U P Vs. STATE OF U P	December 12, 2006
ARUN CHALESHWAR NATH Vs. VLTH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	February 20, 2006
ARUN KUMAR Vs. VIITH A D J	February 13, 2006
ARUN KUMAR Vs. MUNSIF MIRZAPUR AND ANOTHER	March 27, 2006
ARUN KUMAR ALIAS VEERU Vs. STATE OF U P	September 20, 2006
ARUN KUMAR MAHESHWARI Vs. INCOME TAX OFFICER	April 13, 2006
ARUN KUMAR MITTAL Vs. HARI SHANKAR	September 14, 2006
ARUN KUMAR PANDEY Vs. STATE OF U P	December 6, 2006
ARUN KUMAR RATHI Vs. STATE OF U P	November 13, 2006
ARUN KUMAR SHUKLA Vs. DIRECTOR OF TECHNICAL EDUCATION U P GOVERNMENT POLYTECHNIC CAMPUS KANPUR	July 10, 2006
ARUN KUMAR SINGH & ORS Vs. SMT. SHYAM KUMARI & ORS.	May 26, 2006
ARUN KUMAR TIWARI Vs. DEEPA SHARMA	February 15, 2006
ARVIND KAPUR Vs. UNION OF INDIA	May 3, 2006
ARVIND KUMAR Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD	February 21, 2006
ARVIND KUMAR Vs. STATE OF U P	July 27, 2006
ARVIND KUMAR Vs. STATE OF U P	September 6, 2006
ARVIND KUMAR CHAUHAN Vs. ADDL. DIRECTOR OF EDUCATION (BASIC) AND OTHERS	May 10, 2006
ARVIND KUMAR JAISWAL Vs. STATE OF U P	September 26, 2006
ARVIND KUMAR PAL ALIAS KALLAN Vs. RAJA BHAIYA	August 3, 2006
ARVIND KUMAR SINGH Vs. UNIVERSITY OF ALLAHABAD	December 5, 2006
ARVINDAGRAWAL Vs. STATE OF U P	December 5, 2006
ARYA SAMAJ NAMNER, AGRA AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 28, 2006
ASARFI LAL Vs. DIRECTOR OF EDUCATION	February 10, 2006
ASGAR ALI Vs. MOHAN LAL GUPTA	September 20, 2006
ASGARI BEGUM Vs. DEPUTY DIRECTOR OF CONSOLIDATION UPAR COLLECTOR ETAWAH	February 23, 2006
ASHA RAM MISRA Vs. JOINT DIRECTOR OF CONSOLIDATION	March 22, 2006
ASHA TRADING CORPORATION SAWAN KATRA Vs. COMMISSIONER OF TRADE TAX	April 12, 2006
ASHARFI DEVI Vs. VINOD KUMAR	July 12, 2006
ASHEESH CHATURVEDI Vs. DIRECTOR GENERAL MANAGER STATE BANK OF INDIA	January 24, 2006
ASHIQ ALI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	May 5, 2006
ASHISH KUMAR SRIVASTAVA Vs. STATE OF U P	March 7, 2006
ASHISH RAWAT Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD CLEMENT TOWN AND ANOTHER	June 19, 2006
ASHOK BUXI Vs. STATE OF U P	November 13, 2006
ASHOK CHHABRA Vs. STATE OF U P	December 6, 2006
ASHOK KUMAR Vs. STATE OF U P	October 13, 2006
ASHOK KUMAR Vs. STATE OF U P	January 12, 2006
ASHOK KUMAR Vs. STATE OF U P	September 5, 2006
ASHOK KUMAR Vs. UNION OF INDIA AND OTHERS	December 15, 2006
ASHOK KUMAR AGARWAL Vs. STATE OF U P	September 15, 2006
ASHOK KUMAR ANANDANI Vs. STATE OF U P	March 23, 2006
ASHOK KUMAR AND OTHERS Vs. 1ST ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS	March 28, 2006
ASHOK KUMAR GUPTA Vs. IVTH ADDL DISTRICT JUDGE HARDOI	May 23, 2006
ASHOK KUMAR S O SRI MITHAI LAL Vs. STATE OF U P	July 4, 2006
ASHOK KUMAR SONKAR K P SONKAR Vs. UNION OF INDIA	May 26, 2006
ASHOK KUMAR SRIVASTAVA Vs. RAE BAREILLY KSHETRIYA GRAMIN BANK RAE BAREILLY	August 2, 2006
Ashok Kumar Yadav Vs. Principal, Kendriya Vidyalaya, N.T.P.C., Shakti Nagar, District Sonebhadra and others	December 1, 2006
ASHOK KUMAR YADAV Vs. UNION OF INDIA	November 10, 2006
ASHOK LATA MITTAL Vs. DISTRICT CANE OFFICER STATE OF U P	January 5, 2006
ASHOK PRAKASHAN Vs. SUNIL KUMAR	June 30, 2006
ASHWANI KHARE Vs. STATE OF U P	November 29, 2006
ASHWANI KUMAR SRIVASTAVA AND OTHERS Vs. ATUL KUMAR GUPTA	December 13, 2006
ASIF HUSSAIN Vs. STATE OF U P	November 30, 2006
ASLAM ALIAS DIKKI ALIAS D K Vs. STATE OF UTTAR PRADESH	March 24, 2006
ASRAR-UL-HAQ Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH	April 27, 2006
ASSISTANCE GENERAL MANAGER Vs. RADHEY SHYAM PANDEY AND OTHERS	November 23, 2006
ASSOCIATION OF TEACHERS STAFF RATAN SINGH INTER COLLEGE Vs. STATE OF UTTAR PRADESH	September 5, 2006
ATA ULLAHA MOHD HADI Vs. STATE OF UTTAR PRADESH	April 5, 2006
ATAR SINGH JHUNKU PRASAD KUSHWAHA Vs. STATE OF U P	May 10, 2006
ATARU Vs. STATE OF UTTARANCHAL	April 7, 2006
ATIQ MALIK Vs. STATE OF UTTARANCHAL	November 29, 2006
ATIQUE AHMAD Vs. JASVINDER KAUR	July 25, 2006
ATIQUR REHMAN Vs. SHASHI BALA JAIN	March 31, 2006
ATRO DEVI Vs. PUNJAB NATIONAL BANK	July 25, 2006
ATUL KESHARWANI Vs. STATE OF U P	November 30, 2006
ATUL KHANNA Vs. STATE OF U P	November 23, 2006
AUN MOHAMMAD NAQVI ALIAS SIDDAN Vs. STATE OF U P	October 13, 2006
AUN MOHAMMAD NAQVI ALIAS SIDDAN Vs. STATE OF U P	September 13, 2006
AUSAF AHMAD ABBASI Vs. STATE OF U P	September 6, 2006
AVADH NARAIN PANDEY Vs. STATE OF U.P. AND OTHERS	August 11, 2006
AVATAR SINGH CHHABRA Vs. STATE OF U P	March 23, 2006
AVNISH KUMAR Vs. STATE OF U P	October 19, 2006
AVON ELASTOMERS (INDIA) Vs. COMMISSIONER OF TRADE TAX	November 6, 2006
AWADH BEHARI SINGH Vs. MUNNI SINGH	March 22, 2006
AWADH NATH UPADHYAY Vs. STATE OF U P	April 17, 2006
AWADHESH NARAIN PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS COMMITTEE OF MANAGEMENT MARKANDEYA UCCHATAR	February 13, 2006
AWDHESH SINGH Vs. STATE OF U P	September 18, 2006
AYODHYA PRASAD Vs. XITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER	August 3, 2006
AYODHYA PRASAD Vs. DISTRICT JUDGE, LALITPUR AND ANOTHER	May 1, 2006
AYODHYA RAI Vs. STATE OF U P	May 29, 2006
AZAHAR Vs. STATE OF U P	December 1, 2006
AZAHAR MOHAMMAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION	July 14, 2006
AZEEM Vs. STATE OF U P	May 5, 2006
B B B INTER COLLEGE Vs. STATE OF UTTAR PRADESH	April 5, 2006
B H E L EDUCATION MANAGEMENT BOARD Vs. BIKRAM SINGH CHAUHAN	November 18, 2006
B N KHANNA Vs. 6TH ADDITIONAL DISTRICT JUDGE RENT CONTROL AND EVICTION OFFICER A D M CIVIL	February 20, 2006
B P L DISPLAY DEVICES WORKERS UNION Vs. DEPUTY LABOUR COMMISIONER GAZIABAD	September 4, 2006
B S NEGI Vs. SYNDICATE BANK	January 12, 2006
B S NEGI SON OF GOVERDHAN SINGH Vs. GENERAL MANAGER, SYNDICATE BANK; SYNDICATE BANK THROUGH ITS DEPUTY GENERAL MANAGER; SYNDICATE BANK THROUGH ITS MANAGER	January 12, 2006
BABA Vs. MOHAN LAL	December 8, 2006
BABA LAL KRANTI DAS AND ANOTHER Vs. SHATRU JEET DAS (D)	February 9, 2006
BABITA ALIAS NEHA Vs. STATE OF UTTARANCHAL	June 20, 2006
BABLI Vs. SUNDER LAL RATURI	July 31, 2006
BABLOO Vs. STATE OF U P	September 25, 2006
BABLOO Vs. STATE OF UTTAR PRADESH	April 6, 2006
BABLOO PASI Vs. STATE OF U P	November 7, 2006
BABLOO PASI Vs. STATE OF U P	November 27, 2006
BABLOO SINGH Vs. STATE OF U P	October 30, 2006
BABOOL Vs. STATE	March 3, 2006
BABU LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE	January 24, 2006
BABU LAL Vs. U P S R T CORPN	April 24, 2006
BABU LAL Vs. STATE	July 11, 2006
BABU LAL Vs. STATE OF U P	August 22, 2006
BABU LAL ALIAS RAPPU Vs. STATE OF U P	November 15, 2006
BABU LAL SRI RAM SINGH Vs. UTTAR PRADESH STATE	April 24, 2006
BABU NANDAN Vs. STATE OF UTTAR PRADESH	February 6, 2006
BABU NANDAN Vs. STATE OF U P	June 2, 2006
BABU RAM Vs. STATE OF U P	March 6, 2006
BABU RAM Vs. D D C MAINPURI	September 11, 2006
BABU SINGH Vs. STATE OF U P	May 15, 2006
BABUNDAR SINGH YADAV Vs. STATE OF U P	July 20, 2006
BACHAN SINGH ALIAS RAMESH SINGH OF AMAR NATH SINGH IN JAIL Vs. STATE OF U P	May 26, 2006
Bachcha Paswan Vs. State of U.P. and others	November 14, 2006
BACHHU LAL Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR	April 5, 2006
BADRE AALAM AFZAL HUSAIN Vs. STATE OF U P HOME SECRETARY GOVT OF U P	May 25, 2006
BADRI PRASAD Vs. SHABD SARAN GUPTA AND OTHERS	January 30, 2006
BADRI SINGH Vs. STATE OF U P	January 25, 2006
BAG RAJ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT, CAMP AT BIJNOR AND OTHERS	October 28, 2006
BAGLA ADVERTISING PVT LTD Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	November 24, 2006
BAHAR ALAM ALIAS BABU Vs. STATE OF U P	August 8, 2006
Baij Nath Yadav Vs. State of U.P. and Others	January 9, 2006
BAIJNATH Vs. STATE OF U P	December 15, 2006
BAIKUNTH NATH KAUSHIK Vs. ANAND SWAROOP KAUSHIK	May 19, 2006
BAIKUNTH NATH KAUSHIK Vs. ANAND SWAROOP KAUSHIK	May 6, 2006
BAITULLAH PRADHAN GRAM PANCHAYAT Vs. STATE OF U P	May 4, 2006
BAJRANG BAHADUR SINGH Vs. STATE OF U P	March 30, 2006
BAJRANG URF MUNNA Vs. MAHADEO PRASAD	August 10, 2006
BAKRIDI Vs. INCHARGE DISTRICT JUDGE SANT RAVI DAS NAGAR BHADOHI	September 18, 2006
BAL KISAN BANSAL Vs. PRAMIT BANSAL	May 18, 2006
BALBEER LODH Vs. STATE OF U P	May 24, 2006
BALBIR Vs. STATE OF U P	August 21, 2006
BALBIR Vs. STATE	September 5, 2006
BALBIR PRASAD Vs. A D J	August 2, 2006
BALBIR SINGH Vs. UNION BANK OF INDIA	January 20, 2006
BALBIR SINGH Vs. MUNNA SINGH	February 21, 2006
BALDEO Vs. ASSTT DIRECTOR OF CONSOLIDATION VARANASI	February 27, 2006
BALDEO KRISHNA ADVOCATE Vs. RENT CONTROL AND EVICTION OFFICER	January 30, 2006
BALI RAM Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT GORAKHPUR	September 21, 2006
BALRAM SINGH Vs. SUB DIVISIONAL OFFICER BIDHUNA ETAWAH	April 21, 2006
Balveer and Another Vs. State of U.P.and Another	August 24, 2006
BALVEER PRASAD Vs. STATE OF U P	August 8, 2006
BALVEER SINGH RAWAT Vs. STATE OF UTTARANCHAL	November 15, 2006
BALWANT Vs. STATE	June 28, 2006
BALWANT EDUCATIONAL SOCIETY, AGRA AND ANOTHER Vs. RAJA JITENDRA PAL SINGH AND OTHERS	August 3, 2006
Balwant Singh Chuphal Vs. State of Uttaranchal	September 25, 2006
BALWANT SINGH PARIHAR Vs. STATE	August 28, 2006
BANARAS BEADS LTD Vs. STATE	April 28, 2006
BANBIR SINGH Vs. STATE OF UTTARANCHAL	May 2, 2006
BANKEY LAL Vs. JAMVANT	April 12, 2006
BANS NARAIN SINGH Vs. STATE OF U P	November 15, 2006
BANSAL BUILDCON P LTD Vs. SATYA NARAIN GUPTA	August 28, 2006
BANSAL FEBWELL INDUSTRIES PRAKASH BANSAL Vs. BETWA RIVER BOARD	January 24, 2006
BANSAL SHAREVEST SERVICES LIMITED THROUGH ITS DIRECTOR Vs. COMMISSIONER OF INCOME TAX-II	February 21, 2006
BANSH GOPAL Vs. STATE OF U P	July 26, 2006
BANSH GOPAL S/O BAHADUR Vs. STATE OF UTTAR PRADESH AND ORS	July 20, 2006
BANSH NARAIN RAM KHELAWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION SETTLEMENT OFFICER CONSOLIDATION	August 24, 2006
Banshi Vs. Ram Kripal	February 23, 2006
BANTU Vs. STATE OF U P	August 29, 2006
BANWARI LAL ASSOCIATES P LTD Vs. BASANTI DEVI FAMILY TRUST	January 30, 2006
BARMESHWAR PANDEY AND OTHERS Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND OTHERS	September 4, 2006
BASANT LAL Vs. ADDL JUDGE SMALL CAUSES COURT ALIGARH	December 7, 2006
BASANT LAL Vs. LAKSHMI CHAND	February 6, 2006
BASANT LAL Vs. LAKSHMI CHAND	September 1, 2006
BASANT LAL HANUMAN DAS Vs. JOINT DIRECTOR OF CONSOLIDATION THE CONSOLIDATION OFFICER AND MAHADEO	April 25, 2006
BASANTI DEVI Vs. STATE OF U P	December 1, 2006
BASANTI DEVI Vs. NARESH HANGAR	November 16, 2006
BASDEO Vs. JAGESRI	September 14, 2006
BASIC SHIKSHA VIBHAG THROUGH ITS BASIC SHIKSHA ADHIKARI Vs. SMT. KHURSHID JAHAN AND ANOTHER	December 19, 2006
BASMATI DEVI Vs. STATE BANK OF INDIA	December 11, 2006
BATA INDIA LTD Vs. V ADDL SESSIONS JUDGE	May 8, 2006
BATTU LAL Vs. STATE OF U P	September 4, 2006
BECHCHU LAL Vs. IXTH ADDITIONAL DISTRICT JUDGE CIVIL JUDGE PRESCRIBED AUTHORITY RENT AND BAIJ	May 4, 2006
BECHEY Vs. STATE	June 15, 2006
BECHU PANDEY Vs. STATE OF U P	May 4, 2006
BEENA KALA Vs. STATE OF UTTARANCHAL	September 6, 2006
Beena Mishra (Smt.) Vs. U.P. Development Systems Corporation Ltd. and another	September 20, 2006
BEER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	March 7, 2006
BETAWA RIVER BOARD Vs. GAURI SHANKER CHATURVEDI SHIV PRASAD CHATURVEDI	May 18, 2006
BHADAURIA GRAM SEWA SANSTHAN Vs. ASSISTANT COMMISSIONER SALES TAX ALLAHABAD	January 13, 2006
BHAGIRATHI PLASTIC INDUSTRIES Vs. STATE OF U P	July 15, 2006
BHAGSHWARI JAIN AND ANOTHER Vs. DISTRICT SUPPLY OFFICER/DELEGATED AUTHORITY, MEERUT AND OTHERS	March 27, 2006
BHAGWAN Vs. BAL KISHUN	July 19, 2006
BHAGWAN BHARTHI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	September 1, 2006
BHAGWAN DAS Vs. RENT CONTROL AND EVICTION OFFICER S D O	May 23, 2006
BHAGWAN DASS Vs. SUMER CHAND	April 4, 2006
BHAGWAN DEVI Vs. BENI BAI	February 22, 2006
BHAGWAN DEVI Vs. BENI BAI	January 22, 2006
BHAGWAN KAUSHIK Vs. STATE OF U P	January 30, 2006
BHAGWAN YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 8, 2006
BHAGWAN YADAV Vs. DY DIRECTOR OF CONSOLIDATION	August 2, 2006
BHAGWANA SINGH Vs. GAON SABHA VILLAGE PAIJANIYA BIJNOR	September 3, 2006
BHAGWANA SINGH Vs. GAON SABHA VILLAGE PAIJANIYA	March 9, 2006
BHAGWANDEEN GANGA RAM Vs. STATE OF U P	January 25, 2006
BHAGWANT SINGH Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE SENIOR DIVISION PILIBHIT	September 21, 2006
BHAGWAT Vs. STATE OF U P	August 23, 2006
BHAGWAT PRASAD Vs. DEPUTY DIRECTOR CONSOLIDATION, MIRZAPUR AND OTHERS	July 12, 2006
BHAGWATI Vs. D D C SAHARANPUR	February 21, 2006
BHAGWATI DEVI Vs. DISTRICT PANCHAYAT RAJ OFFICER	May 12, 2006
BHAGWATI KANDPAL Vs. GAJENDRA SINGH	November 20, 2006
BHAGWATI NEGI Vs. STATE OF UTTARANCHAL	December 1, 2006
BHAGWATI PRASAD Vs. U P CO-OPERATIVE LAND DEVELOPMENT BANK LTD	February 17, 2006
BHAGWATI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	December 1, 2006
BHAIYA AJEET SINGH Vs. STATE OF U P	May 5, 2006
BHAJAN LAL Vs. STATE OF U P	April 28, 2006
BHALLU SINGH Vs. JOKHAN SINGH	February 16, 2006
BHANU JAISWAL Vs. STATE OF U P	March 9, 2006
BHANU JAISWAL Vs. STATE OF U P	September 3, 2006
BHANU PRATAP PANDEY Vs. UNION OF INDIAUOI	July 31, 2006
BHANU PRATAP SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	February 1, 2006
BHANU PRATAP SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	February 22, 2006
BHANUMATI Vs. STATE	June 12, 2006
BHARAT Vs. BOARD OF REVENUE U P AT ALLAHABAD	August 10, 2006
BHARAT ELECTRONICS LTD Vs. ALOK KUMAR GARG	November 10, 2006
BHARAT SANCHAR NIGAM LTD Vs. DARSHAN LALALLEGED REGISTERED PARTNERSHIP FIRM	November 29, 2006
BHARAT SINGH Vs. STATE OF U P	September 14, 2006
BHARTI BISHT Vs. DISTRICT JUDGE NAINITAL	September 22, 2006
BHARTI DEVI Vs. MAHESH CHANDRA BHATIA	August 8, 2006
BHARTIYA ANTAR RASHTRIYA BYOPARI PVT LTD Vs. JAGAT ESTATE	July 28, 2006
BHASKAR SINGH Vs. STATE OF U P	September 13, 2006
BHAUA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS	December 1, 2006
BHAWAN CHANDRA MEHRA Vs. RAVINDRA KUMAR	July 10, 2006
BHIM DUTT Vs. VIMLA DEVI	April 26, 2006
BHIM SHANKER TRIVEDI Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.	August 29, 2006
BHOLA ALIAS KARUNESH Vs. STATE OF U P	May 19, 2006
BHOLA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 7, 2006
BHOLA RAM MAURYA Vs. STATE OF U P	January 13, 2006
BHOLE ALIAS BANARASI Vs. RAJESH KUMAR	November 28, 2006
BHOODEV SINGH Vs. CHAIRMAN UTTAR PRADESH STATE ELECTRICITY BOARD	January 31, 2006
BHOOPA DEVI WIDOW Vs. SENIOR DIVISIONAL MANAGER	January 20, 2006
BHOORA Vs. SHABBIR SHAH	May 9, 2006
BHOORA Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	October 4, 2006
BHOPAL SINGH Vs. STATE OF U P	October 12, 2006
BHU DEO Vs. DISTRICT JUDGE ETAH	September 12, 2006
BHUBAN CHANDRA Vs. BUDDHI RAM	June 7, 2006
BHULAI Vs. D D C PRATAPGARH	February 7, 2006
BHULELIYA LATE SHIRI Vs. ADDITIONAL COLLECTOR LAND REVENUE DEPUTY DIRECTOR OF CONSOLIDATION AND RAJ	May 16, 2006
BHUPAL Vs. STATE	June 7, 2006
BHUPAT SINGH YADAV Vs. STATE OF U P	August 18, 2006
BHUPENDRA KUMAR KUSHWAHA Vs. STATE OF U P	January 16, 2006
BHUPENDRA PRATAP SINGH Vs. STATE OF U P	October 5, 2006
BHUPENDRA SINGH Vs. STATE OF U P	April 4, 2006
Bhupendra Singh Vs. State of U.P. and others	March 27, 2006
Bhupendra Singh Bist Vs. State of U P	November 14, 2006
BHUPENDRA SINGH BORA Vs. DIWAN SINGH BORA	December 6, 2006
BHURE KHAN Vs. STATE OF U P	July 6, 2006
BHUREY Vs. STATE OF U P	May 18, 2006
BHURI Vs. SHOBHA RANI	August 8, 2006
BHUVAN CHANDRA PANDEY Vs. STATE OF UTTARANCHAL	September 22, 2006
BHUVNESHWAR PAL SINGH Vs. C B I	January 20, 2006
BHUWAN CHANDRA MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 18, 2006
BIBBJN Vs. ASSTT DIRECTOR OF CONSOLIDATION	February 10, 2006
BIHANGESH NANDAN SHARAN Vs. STATE OF U P	January 9, 2006
BIJENDRA Vs. STATE OF U P	August 7, 2006
BIJENDRA ALIAS VIRENDRA Vs. STATE OF U P	February 14, 2006
BIJLI COTTON MILL Vs. U P POWER CORPN LTD	November 7, 2006
BIMAL KUMAR ANANT KUMAR Vs. COMMISSIONER OF INCOME TAX	October 9, 2006
BIMAL KUMAR NOPANI Vs. STATE OF UTTAR PRADESH	March 24, 2006
BINA GUPTA Vs. KUMKUM MITTAL	November 10, 2006
BINDA BAU Vs. BOARD OF REVENUE	August 25, 2006
BINDAL LOGISTICS PVT LTD Vs. ASHOK HANDLOOM FACTORY	October 10, 2006
BINDESHWARI Vs. STATE OF U P	December 12, 2006
BINIT CHANDAN Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD	September 22, 2006
BIRJU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	November 21, 2006
BISHAMBHAR SINGH Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS	May 26, 2006
BISHAN CHAND GUPTA Vs. CHAIRMAN CANARA BANK	January 6, 2006
BISHAN SINGH Vs. STATE OF UTTAR PRADESH AND MODI INDUSTRIES LTD	January 13, 2006
BISHWA NATH PRASAD VERMA Vs. JAGDISH NARAIN SRIVASTAVA	September 4, 2006
Biswas Chandra Harris Vs. Shambhu Dutt Joshi	August 19, 2006
BRAHAM SINGH SAINI Vs. STATE OF U P	November 27, 2006
BRAHM PRAKASH Vs. STATE OF U.P.	February 7, 2006
BRAHMA DEV Vs. LIFE INSURANCE CORPORATION OF INDIA	February 28, 2006
BRAHMA PAL SINGH Vs. STATE OF UTTAR PRADESH	January 12, 2006
BRAJ BEHARI LAL Vs. COMMITTEE OF MANAGEMENT CHACHA NEHRU HIGHER SECONDARY SCHOOL	July 19, 2006
BRAMHA SWAROOP Vs. STATE OF U P	July 18, 2006
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RAM BABU	April 13, 2006
BRANCH MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT	March 7, 2006
BRANCH MANAGER STATE BANK OF INDIA Vs. O P CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL KANPUR	January 13, 2006
BRIG. MOHAN LAL Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAWAH AND OTHERS	August 22, 2006
BRIJ BALA WIFE OF LATE RAM CHANDRA Vs. DISTRICT JUDGE AND GENDA LAL NISHAD	August 22, 2006
BRIJ LAL AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	December 18, 2006
BRIJ LAL BHAR Vs. STATE OF U P	May 10, 2006
Brij Lal etc. Vs. Pooran etc.	March 31, 2006
BRIJ MOHAN Vs. STATE OF U P	September 21, 2006
BRIJ MOHAN LAL Vs. STATE OF U P	August 17, 2006
BRIJ NANDAN NAGAICH Vs. STATE OF U P	September 21, 2006
BRIJENDRA GAUR Vs. SUBODH MOHAN	August 29, 2006
BRIJENDRA KUMAR AND ANOTHER Vs. VTH ADDITIONAL D.J., ALLAHABAD AND OTHERS	January 31, 2006
BRIJENDRA SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS	January 3, 2006
BRIJESH ALIAS BRIJENDRA ALIAS BABLA Vs. STATE OF U P	September 18, 2006
BRIJESH ALIAS RAJESH Vs. STATE OF U P	August 22, 2006
BRIJESH KUMAR TRIPATHI Vs. STATE OF U P	September 26, 2006
BUDDHAN DEVI Vs. IVTH ADDL DISTRICT JUDGE JAUNPUR	October 16, 2006
BUDDHI RAM Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT LUKHNOW	January 16, 2006
BUDHI RAM Vs. STATE OF U P	September 5, 2006
BUDHRAJ SINGH SHAMSHER SINGH JAI BAHADUR SINGH Vs. STATE OF UTTAR PRADESH	May 26, 2006
BUDHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT	August 25, 2006
BULAKI LAL Vs. MEWA LAL	January 12, 2006
BULAKI LAL Vs. MEWA LAL	December 1, 2006
BULLU AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	May 4, 2006
BUNDOO DEVI Vs. RAJ BAHADUR	January 9, 2006
BUNDOO DEVI Vs. RAJ BAHADUR	September 1, 2006
BUNTI Vs. STATE OF U P	September 6, 2006
C M PANDEY Vs. STATE OF U P	February 8, 2006
C W T Vs. PREM LATA KANODIA	December 7, 2006
CANTONMENT BOARD Vs. DISTRICT JUDGE (INCHARGE)	April 27, 2006
CANTONMENT BOARD MEERUT Vs. SUDARSHAN MALA JAIN	August 25, 2006
CAPTAIN JAGDISH CHANDRA VARSHNEY Vs. MUNI VARSHNEY	April 28, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. ARUN KUMAR KAUSHIK	April 10, 2006
CENTRE SUPERINTENDENT HIGH SCHOOL EXAMINATION 2006 COMMITTEE OF MANAGEMENT RAM NARESH CHAUDHARY INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION BASTI REGION	April 5, 2006
CHAIRMAN AND MANAGING DIRECTOR COMPETENT AUTHORITY Vs. AMAR NATH UPADHYAY	February 6, 2006
CHAIRMAN CUM MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LIMITED Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY	January 16, 2006
CHAIRMAN U P CO-OPERATIVE SPINNING MILLS FEDERATION LTD Vs. AMAR NATH DWIVEDI	August 8, 2006
CHAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	August 1, 2006
CHAMAN LAL Vs. RAJ KUMAR SACHDEVA	August 29, 2006
CHAMPAT SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS	October 30, 2006
CHANCHAL Vs. PRADEEP KUMAR SHARMA	February 25, 2006
CHANCHAL KATYAL Vs. COMMISSIONER OF INCOME TAX	October 16, 2006
CHAND CHHAP FERTILIZER AND CHEMICALS LTD Vs. LABOUR COMMISSIONER U P KANPUR	January 18, 2006
CHANDAN Vs. STATE OF U P	October 17, 2006
CHANDAN RAM TAMTA Vs. PUBLIC SERVICE TRIBUNAL	August 19, 2006
CHANDAN SINGH Vs. SHYAM SUNDAR AGRAWAL	July 7, 2006
CHANDAR PRASAD VERMA Vs. STATE OF U P	January 6, 2006
CHANDRA BHUSHAN SHARMA Vs. STATE OF U P	September 14, 2006
CHANDRA BHUSHAN SINGH Vs. DISTRICT BASIC EDUCATION OFFICER AZAMGARH	November 6, 2006
CHANDRA DEO PRASAD SRIVASTAVA Vs. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW AND OTHERS	August 2, 2006
CHANDRA DEVI Vs. DIWAN SINGH	March 31, 2006
CHANDRA KANT Vs. ADDITIONAL DISTRICT JUDGE JAUNPUR	February 3, 2006
CHANDRA KANT Vs. A D J	March 2, 2006
CHANDRA KISHORE Vs. RAM BABU	July 14, 2006
CHANDRA MOHAN SHUKLA Vs. STATE OF U P	May 2, 2006
CHANDRA NARAYAN TRIPATHI ALIAS CHANDOO TRIPAHTI Vs. REGISTRAR SOCIETIES FIRMS AND CHITS	February 27, 2006
CHANDRA PAL Vs. STATE OF U.P.	May 4, 2006
CHANDRA PAL NANUKI PRASAD Vs. STATE OF UTTAR PRADESH	May 4, 2006
CHANDRA PAL SINGH Vs. U P POWER CORPORATION LTD	March 6, 2006
CHANDRA PAL SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	November 15, 2006
CHANDRA PRAKASH AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 28, 2006
CHANDRA PRAKASH SRIVASTAVA JANARDAN LAL Vs. STATE OF U P	January 27, 2006
CHANDRA SHEKHAR Vs. D D C JAUNPUR	January 20, 2006
CHANDRA SHEKHAR AZAD JUNIOR HIGH SCHOOL Vs. SATYA PAL JUNEJA	September 25, 2006
CHANDRA SHEKHAR TRIPATHI Vs. STATE OF U P	December 8, 2006
CHANDRABHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS	February 23, 2006
CHANDRAKESH Vs. STATE OF U P	July 14, 2006
Chandrama Pandey Vs. State of U.P. and others	October 6, 2006
CHANIKA PRASAD Vs. UNION OF INDIA	May 5, 2006
CHARAN SINGH Vs. STATE OF U P	March 10, 2006
CHARAN SINGH Vs. SECRETARY/ MAHAPRABANDHAK DISTT COOPERATIVE BANK LTD	May 18, 2006
CHARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS	October 12, 2006
CHATRADHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	February 14, 2006
CHAUDHARY SHANKAR SINGH Vs. STATE OF U P	July 5, 2006
CHEEMA DEVI Vs. U P STATE ROAD TRANSPORT CORPORATION	September 28, 2006
CHEGVEVARA RAGHU BANSI ALIAS GUDDU SINGH Vs. STATE OF U P	April 27, 2006
CHEMICAL WORKERS UNION Vs. LABOUR COURT AT GHAZIABAD	January 9, 2006
CHET RAM SHARMA Vs. RAM DAS MATHURA DAS SMARAK DAS MAWANA MEERUT	February 1, 2006
CHETAN PRAKASH Vs. RAGHU NANDAN GARG	January 2, 2006
CHETAN PRAKASH Vs. A D J	February 27, 2006
CHHAIL BIHARI GAUTAM Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE U P AT ALLAHABAD	November 27, 2006
CHHAKKU RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	December 14, 2006
CHHAMA SHANKER PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS ACCOUNT OFFICER AND COMMITTEE OF MANAGEMENT	January 5, 2006
CHHANNE Vs. SHOBHNATH	February 7, 2006
CHHANNU LAL Vs. IXTH ADDL. DISTRICT JUDGE AND ORS.	July 19, 2006
CHHANNU LAL MAURYA Vs. STATE OF U P	August 28, 2006
CHHATRAPAL SINGH Vs. SURESH KUMAR	August 28, 2006
CHHAYA KHANNA Vs. STATE OF U P	May 19, 2006
CHHEDI LAL KEDIA ALIAS KRISHNA MURARI KEDIA Vs. STATE OF U P	February 8, 2006
Chhiddu Khan Vs. State	April 4, 2006
CHHITARMAL AGRAWAL Vs. BAJAJ FILLING STATION	April 12, 2006
CHHOTE SINGH Vs. SULKHAN SINGH	September 5, 2006
CHHOTEY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	February 23, 2006
CHHOTEY LAL Vs. STATE OF U P	March 9, 2006
CHHOTEY LAL Vs. STATE OF U P	December 11, 2006
CHHOTEY LAL ALIAS SHYAM BABU Vs. STATE OF U P	September 25, 2006
CHHOTI BITTEE Vs. STATE OF U P	September 12, 2006
CHHOTTAN FANNA URF IRFAN IN JAIL Vs. STATE OF U P	April 5, 2006
CHIEF ENGINEER BETWA RIVER BOARD JHANSI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT KANPUR	November 3, 2006
CHIEF OF THE ARMY STAFF ARMY HEAD- QUARTERS NEW DELHI Vs. NO 133883630-K EX SEP DVR MT M Z H KHAN	September 11, 2006
CHIKHURI Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	May 1, 2006
CHUNNI LAL Vs. STATE OF U P	February 10, 2006
CIT Vs. DHAMPUR SUGAR MILLS LIMITED	October 6, 2006
CIT Vs. SADI RAM GANGA PRASAD	September 21, 2006
CIT Vs. GOODYEAR SHOE FACTORY	August 22, 2006
CIT Vs. SHADI LAL ENTERPRISES LTD	August 28, 2006
CIT Vs. JAISWAL TRADING CO	December 7, 2006
CIT Vs. SHADI RAM DHARAM CHAND AND CO	November 22, 2006
CIT Vs. SAPNA TRADERS	October 26, 2006
CIT Vs. AKHILESH CHANDRA AGRAWAL	December 14, 2006
CIT Vs. RAZA TEXTILES LTD	October 3, 2006
CIT Vs. MEGHDOOT VILLAGE PRODUCTS (P.) LTD	September 20, 2006
CIT Vs. VIJAY CONSTRUCTIONS	August 8, 2006
CITY MONTESSORI SCHOOL Vs. STATE OF U.P.	July 14, 2006
CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE Vs. STATE OF U P	May 17, 2006
COLLECTOR SAHARANPUR Vs. RAM SWAROOP MAHESHWARI	April 25, 2006
COMMERCIAL ENGINEERS & BODY BUILDERS CO. (P) LTD. Vs. UNION OF INDIA	February 14, 2006
COMMISSIONER CUS AND C EX Vs. J S GUPTA AND SONS	May 17, 2006
COMMISSIONER OF C. EX. Vs. PRISM CEMENT LTD.	May 4, 2006
COMMISSIONER OF INCOME TAX Vs. PANCHAM DASS JAIN	August 21, 2006
COMMISSIONER OF INCOME TAX Vs. KAMLA TOWN TURST	October 12, 2006
COMMISSIONER OF INCOME TAX Vs. SHASHI AGARWAL	July 27, 2006
COMMISSIONER OF INCOME TAX Vs. SHERWANI SUGAR SYNDICATE LTD	October 30, 2006
COMMISSIONER OF INCOME TAX Vs. KULDEEP SINGH	November 27, 2006
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND ALLIED PRODUCTS INDUSTRIAL ESTATE	November 1, 2006
COMMISSIONER OF INCOME TAX Vs. S.P. BHATNAGAR	January 5, 2006
COMMISSIONER OF INCOME TAX Vs. KOTHARI CARPETS	August 10, 2006
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA MUTUAL BENEFIT CO. LTD.	May 10, 2006
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA FINANCIAL CORPN. LTD.	August 4, 2006
COMMISSIONER OF INCOME TAX Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LTD.	August 23, 2006
COMMISSIONER OF INCOME TAX Vs. AGRA CONSTRUCTION CORPN.	August 29, 2006
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR	January 19, 2006
COMMISSIONER OF INCOME TAX Vs. SHERVANI CHARITABLE TRUST	August 22, 2006
COMMISSIONER OF INCOME TAX Vs. SHADIRAM GANGA PRASAD CHARITABLE TRUST	September 19, 2006
COMMISSIONER OF INCOME TAX Vs. U.P. STATE WAREHOUSING CORPORATION	July 26, 2006
COMMISSIONER OF INCOME TAX Vs. NAVNEET PRIYA DAS	July 27, 2006
COMMISSIONER OF INCOME TAX Vs. NIRANJAN PRAKASH GUPTA & SONS	August 23, 2006
COMMISSIONER OF INCOME TAX Vs. NAVNEET PRIYA DAS	August 31, 2006
COMMISSIONER OF INCOME TAX Vs. SADIRAM GANGA PRASAD CHARITABLE TRUST	November 30, 2006
COMMISSIONER OF INCOME TAX Vs. SADI RAM GANGA PRASAD (HUF)	September 27, 2006
COMMISSIONER OF INCOME TAX Vs. NARAYAN GLASS WORKS	January 3, 2006
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN GUPTA	September 21, 2006
COMMISSIONER OF INCOME TAX Vs. DEEPCHAND NARESH CHAND	December 14, 2006
COMMISSIONER OF INCOME TAX Vs. GORAWARA PLASTICS & GENERAL INDUSTRIES	December 11, 2006
COMMISSIONER OF INCOME TAX 1 AAYAKAR BHAWAN LUCKNOW Vs. S P MISRA	February 7, 2006
COMMISSIONER OF INCOME TAX I AAYAKAR BHAWAN LUCKNOW Vs. ROHTAS PROJECTS LTD	February 23, 2006
COMMISSIONER OF INCOME-TAX Vs. P D SINGHANIA INDIVIDUAL	August 17, 2006
COMMISSIONER OF INCOME-TAX Vs. DURGA BANSAL COLD STORAGE AND ICE FACTORY	July 27, 2006
COMMISSIONER OF INCOME-TAX Vs. GANESH AND CO	July 31, 2006
COMMISSIONER OF INCOME-TAX Vs. MUNIA DEVI JAIN	October 12, 2006
COMMISSIONER OF INCOME-TAX Vs. PARAMOUNT TRADING CORPORATION	September 27, 2006
COMMISSIONER OF INCOME-TAX Vs. U.P. UPBHOKTA SAHKARI SANGH LTD	August 30, 2006
COMMISSIONER OF INCOME-TAX Vs. INDO PERSIAN RUGS	November 1, 2006
COMMISSIONER OF INCOME-TAX Vs. PRAMOD KUMAR MAHESHWARI	December 14, 2006
COMMISSIONER OF INCOME-TAX Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD	January 6, 2006
COMMISSIONER OF INCOME-TAX Vs. U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD	April 21, 2006
COMMISSIONER OF TRADE TAX Vs. PUTTAN DAL MILL	July 26, 2006
COMMISSIONER OF TRADE TAX Vs. HINA COOLER CORPORATION	July 25, 2006
COMMISSIONER OF TRADE TAX Vs. ADARSH GRAMODYOG PRASTHAN	May 25, 2006
COMMISSIONER OF WEALTH TAX Vs. AISHA BEGUM	August 17, 2006
COMMISSIONER OF WEALTH TAX Vs. SADIRAM GANGA PRASAD (HUF)	September 4, 2006
COMMISSIONER OF WEALTH TAX Vs. BANSI LAL AGARWAL	January 4, 2006
COMMISSIONER OF WEALTH TAX Vs. MOTI LAL CHADAMI LAL	February 14, 2006
COMMISSIONER OF WEALTH TAX Vs. GOPAL SUTWALA	October 9, 2006
COMMISSIONER OF WEALTH-TAX Vs. YADU RAJ NARAIN SINGH	August 4, 2006
COMMISSIONER OF WEALTH-TAX Vs. RAVI MALHOTRA	December 11, 2006
COMMISSIONER OF WEALTH-TAX Vs. RADHA DEVI KELA	November 16, 2006
COMMISSIONER SALES TAX Vs. BHAWANI PAPER MILLS LTD	January 23, 2006
COMMISSIONER SALES TAX Vs. S S PRAG ICE OIL MILLS	May 2, 2006
COMMISSIONER TRADE TAX Vs. ADANI WILMORE LIMITED	April 12, 2006
COMMISSIONER TRADE TAX Vs. KANCH UDYOG SAHKARI SAMITI	March 9, 2006
COMMISSIONER TRADE TAX Vs. OVJECT DE ART INDIA	March 9, 2006
COMMISSIONER TRADE TAX Vs. RAGHUNATH LAXMI NARAIN	March 9, 2006
COMMISSIONER TRADE TAX Vs. M KUMAR UDYOG GANDHI GRAM	January 27, 2006
COMMISSIONER TRADE TAX Vs. NOORIE MANURE MILL	February 7, 2006
COMMISSIONER TRADE TAX Vs. COOPERATIVE COMPANY LIMITED	February 7, 2006
COMMISSIONER TRADE TAX Vs. MEERUT HOSIERY FACTORY	February 7, 2006
COMMISSIONER TRADE TAX Vs. MONTARI INDUSTRIES LTD	January 12, 2006
COMMISSIONER TRADE TAX Vs. BALVIR STEELS PVT LTD	February 17, 2006
COMMISSIONER TRADE TAX Vs. S S ARORA BROTHERS	February 22, 2006
COMMISSIONER TRADE TAX Vs. ADHUNIK ELECTRICALS	February 21, 2006
COMMISSIONER TRADE TAX Vs. PAINTS INDIA	March 6, 2006
COMMISSIONER, TRADE TAX Vs. MEWALAL DHRUP CHANDRA	January 20, 2006
COMMISSIONER, TRADE TAX Vs. EBNEY SOUD MOHD ASLAM	July 25, 2006
COMMISSIONER, TRADE TAX Vs. SHYAMO DEVI INDUSTRIES	August 25, 2006
COMMISSIONER, TRADE TAX Vs. PRATAP ENGINEERING WORKS	October 19, 2006
COMMISSIONER, TRADE TAX Vs. BIRLA JUTE AND INDUSTRIES LIMITED	November 2, 2006
COMMISSIONER, TRADE TAX Vs. ASCORT LIMITED	November 6, 2006
COMMISSIONER, TRADE TAX Vs. KANNAUJ INDUSTRIAL CORPORATION	November 13, 2006
COMMISSIONER, TRADE TAX Vs. CAMPHER AND ALLIED PRODUCTS LIMITED	November 24, 2006
COMMISSIONER, TRADE TAX Vs. KUNJI LAL RAM SWARUP, GALLA VYAPARI	September 7, 2006
COMMISSIONER, TRADE TAX Vs. JAI VEER CEMENT PVT LIMITED	September 12, 2006
COMMISSIONER, TRADE TAX Vs. CONTENENTAL CHEMICAL CO	April 12, 2006
COMMISSIONER, TRADE TAX Vs. MODI XEROX LIMITED	April 12, 2006
COMMISSIONER, TRADE TAX Vs. CHABRA TOURIST BUS SERVICE	August 17, 2006
COMMISSIONER, TRADE TAX Vs. ELECTRA (INDIA) LIMITED	February 7, 2006
COMMISSIONER, TRADE TAX Vs. TRIPATHI TRADING CO	March 8, 2006
COMMISSIONER, TRADE TAX Vs. SUNDER SINGH ANEJA	March 22, 2006
COMMISSIONER, TRADE TAX Vs. HIGLO INDUSTRIES	November 21, 2006
COMMISSIONER, TRADE TAX Vs. AGRAWAL MANDI JANTA ENT NIRMATA ASSOCIATION	August 25, 2006
COMMISSIONER, TRADE TAX Vs. KAPOOR RICE MILL	November 23, 2006
COMMISSIONER, TRADE TAX Vs. DHAMPUR SUGAR MILLS LTD	July 20, 2006
COMMISSIONER, TRADE TAX Vs. SAMAR SINGH	January 19, 2006
COMMISSIONER, TRADE TAX Vs. TIGER STEELS TUBES PVT. LTD	December 5, 2006
COMMISSIONER, TRADE TAX Vs. DIAMOND SALES CORPORATION	August 24, 2006
COMMISSIONER, TRADE TAX Vs. OSWAL AGRA MILLS LTD	November 8, 2006
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	January 24, 2006
COMMITTEE OF MANAGEMENT Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION	March 10, 2006
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	March 23, 2006
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	May 1, 2006
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE UMARI BIJNOR Vs. JOINT DIRECTOR OF EDUCATION XII REGION MORADABAD	December 22, 2006
COMMITTEE OF MANAGEMENT ADARSH JANTA UCHCHTAR MADHYAMIK VIDYALAYA SHIKOHABAD Vs. STATE OF U P	July 12, 2006
COMMITTEE OF MANAGEMENT AHMED MEMORIAL GIRLS INTERMEDIATE COLLEGE Vs. STATE OF U P	January 5, 2006
COMMITTEE OF MANAGEMENT BAJPAIYEE KANYA INTER COLLEGE Vs. STATE OF UTTAR PRADESH	April 5, 2006
COMMITTEE OF MANAGEMENT BRIJ RATAN SUNDER KANYA INTER COLLEGE SAMBHAL MORADABAD Vs. STATE OF U P	May 25, 2006
COMMITTEE OF MANAGEMENT CHAMELI DEVI KHANDELWA GIRLS INTER COLLEGE Vs. STATE OF U P	May 9, 2006
COMMITTEE OF MANAGEMENT CHOWDHURY CHHOTU RAM POST GRADUATE DEGREE COLLEGE MUZAFFARNAGAR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS MEERUT	April 12, 2006
COMMITTEE OF MANAGEMENT HANDIA POST GRADUATE COLLEGE Vs. STATE OF U P	January 18, 2006
COMMITTEE OF MANAGEMENT HER PYAREE DEVI DEGREE COLLEGE Vs. STATE OF UTTAR PRADESH	May 10, 2006
COMMITTEE OF MANAGEMENT INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION 5TH REGION	May 16, 2006
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P	January 20, 2006
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P	April 20, 2006
COMMITTEE OF MANAGEMENT JANTA MADHYAMIK VIDAYLAYA Vs. ZILA BASIC SHIKSHA ADHIKARI	February 8, 2006
COMMITTEE OF MANAGEMENT KALYANKARI UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P	July 20, 2006
COMMITTEE OF MANAGEMENT KHAIR INDUSTRIAL HIGHER SECONDARY SCHOOL BASTI Vs. STATE OF U P	December 20, 2006
COMMITTEE OF MANAGEMENT KISAN SNATKOTTAR MAHAVIDYALAYA SHEVARAHI KUSHI NAGAR Vs. STATE OF U P	October 9, 2006
COMMITTEE OF MANAGEMENT KSHETRIYA VIKSIT SIMITI Vs. STATE OF U P	May 5, 2006
COMMITTEE OF MANAGEMENT MOHAMMAD HASAN INTER COLLEGE Vs. STATE OF UTTAR PRADESH	May 26, 2006
COMMITTEE OF MANAGEMENT NEHRU ADARSH INTERMEDIATE COLLEGE ALAPUR BUDAUN Vs. STATE OF U P	August 19, 2006
Committee of Management of Basrahi Nath Higher Secondary School and another Vs. State of U.P. and others	July 25, 2006
COMMITTEE OF MANAGEMENT OF SAINT ANDREWS INTER COLLEGE Vs. STATE OF UTTAR PRADESH	February 27, 2006
COMMITTEE OF MANAGEMENT PRAYAG MAHILA VIDYAPEETH DEGREE COLLEGE Vs. STATE OF U P	November 29, 2006
COMMITTEE OF MANAGEMENT RAHMANIYA SCHOOL SOCIETY Vs. STATE OF U P	March 27, 2006
COMMITTEE OF MANAGEMENT RAM HARIJAN VIDYALYA Vs. STATE OF UTTAR PRADESH	April 5, 2006
COMMITTEE OF MANAGEMENT RAMA DEVI BALIKA INTER COLLEGE Vs. MOHD IQBAL KHAN	January 31, 2006
COMMITTEE OF MANAGEMENT RASTRIYA GRAM VIKASH SHIKSHA SAMITI Vs. ASSISTANT REGISTRAR FIRMS SOCIETY AND CHITS AND COMMITTEE OF MANAGEMENT	April 4, 2006
COMMITTEE OF MANAGEMENT SHAHEED BHAGAT SINGH INTER COLLEGE MUZAFFAR NAGAR Vs. STATE OF U P	October 16, 2006
COMMITTEE OF MANAGEMENT SHRI KUND KUND JAIN INTER COLLEGE Vs. STATE OF U P	April 4, 2006
COMMITTEE OF MANAGEMENT SHRI SHALIGRAM SHARMA P G SMARAK COLLEGE Vs. STATE OF U P	April 19, 2006
COMMITTEE OF MANAGEMENT SRI RAGHUVAR DAYAL PATHAK INTER COLLEGE Vs. STATE OF U P	March 3, 2006
COMMITTEE OF MANAGEMENT SRI SWAMI KRISHNANAND INTERMEDIATE COLLEGE Vs. STATE OF UTTAR PRADESH	April 24, 2006
COMMITTEE OF MANAGEMENT SUMITRA SEVA SANSTHAN JAUNPUR Vs. UP-ZILADHIKARI/PRESCRIBED AUTHORITY SOCIETIES REGISTRATION ACT SADAR DISTRICT JAUNPUR	April 28, 2006
COMMITTEE OF MANAGEMENT SUMITRA SEVA SANSTHAN MANAGER SHAILENDRA Vs. UP ZILADHIKARI PRESCRIBED AUTHORITY SOCIETIES REGISTRATION ACT	April 20, 2006
COMMITTEE OF MANAGEMENT UCHATTAR MADHYAMIK VIDYALAYA AKORDI JALAUN Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD	November 2, 2006
COMMITTEE OF MANAGEMENT, LOK MANYA TILAK INTER COLLEGE, PRATAPGARH AND OTHERS Vs. STATE OF U P AND OTHERS	July 19, 2006
COMMITTEE OF MANAGEMENT, SAKALDIHA B.ED. COLLEGE SAKALDIHA AND OTHERS Vs. CHANCELLOR, SRI VEER BAHADUR SINGH PURVANCHAL UNIVERSITY AND OTHERS	September 7, 2006
Committee of Management, Shri Bhagwan Mahabir Mahavidyalaya, Pawa Nagar, Fazilnagar, Kushinagar through its Manager Sri Ashok Kumar Jain and another Vs. Vice-Chancellor, Deen Dayal Upudhyaya Gorakhpur University, Gorakhpur and another	November 6, 2006
COMMITTEE OF MANAGEMENT, SHRI SHALIGRAM SHARMA (P.G.) SMARAK COLLEGE, RASNA, MEERUT THROUGH ITS MANAGER PRADEEP TIYAGI SON OF OM PRAKASH PRAKASH TIYAGI AND ANR. Vs. STATE OF U.P. AND ORS.	April 19, 2006
COMMITTEE OF MANAGEMENT, SHYAMLAL SARASWATI MAHAVIDYALAYA AND ANOTHER Vs. CHANCELLOR, CH. CHARAN SINGH UNIVERSITY AND OTHERS	March 1, 2006
COMMITTEE OF MANAGEMENT, SRI RAGHUBAR DAYAL PATHAK INTER COLLEGE, ETAWAH, THOUGH ITS MANAGER KRISHNA MURARI PATHAK Vs. COMMITTEE OF MANAGEMENT, SRI RAGHUBAR DAYAL PATHAK INTER COLLEGE, ETAWAH THROUGH ITS ALLEGED MANAGER RRIJ BIHARI LAL PATHAK AND OTHERS	May 4, 2006
Committee of Management,K. and E.M.V.Inter College,Atrauli,Aligarh through its Manager and Anr. Vs. State of U.P.& Ors.	December 6, 2006
COMMITTEE OF MANAGING HARIJAN GURUKUL AND RAJESH MISHRA Vs. STATE OF UTTAR PRADESH	April 26, 2006
CONSOLIDATORS INFORMATION SYSTEM Vs. CHAIRMAN NOIDA	July 18, 2006
CONSTABLE 608 C P SURYABHAN YADAV TEJU YADAV Vs. STATE OF UTTAR PRADESH	April 25, 2006
CONSTABLE 756 CP CHARAN SINGH Vs. STATE OF U P	March 22, 2006
CONSTABLE NO 126 RAJIV CHANDRA KAUSHIK Vs. STATE OF U P	September 8, 2006
D K SINGH Vs. U P JAL NIGAM	April 19, 2006
D N PANDEY Vs. STATE OF U P	March 24, 2006
D.C. SRIVASTAVA Vs. DIRECTOR OF INCOME-TAX (INVESTIGATION)	December 18, 2006
D.S.M. SUGAR MILLS, MORADABAD, ETC. Vs. STATE OF U.P. AND OTHERS ETC.	February 27, 2006
DADDAN MISHRA Vs. STATE OF U P	January 2, 2006
DAIYA CHARITABLE SOCIETY TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX	February 28, 2006
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD. Vs. ANAND GRANITES	July 20, 2006
DALSINGAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	January 10, 2006
DAMBAR SINGH Vs. STATE OF U P	April 28, 2006
DAMBAR SINGH Vs. STATE OF U P	September 20, 2006
DAMODAR SHARMA Vs. STATE OF U P	March 6, 2006
DARPAN Vs. STATE OF U P	May 25, 2006
DARSHAN AGROILS LIMITED Vs. STATE OF UTTAR PRADESH	November 22, 2006
DARSHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	February 14, 2006
DAU DASS Vs. PURSHOTTAM DAS	May 18, 2006
DAU DAYAL Vs. ADDL DISTRICT JUDGE MATHURA	November 27, 2006
Daulat Singh Vs. State	December 14, 2006
DAYA RAM SAROJ Vs. STATE OF U P	February 8, 2006
DAYA RAM YADAV Vs. STATE OF U P	November 28, 2006
DAYA SHANKAR LAL GUPTA Vs. AMBIKA PRASAD	January 25, 2006
DAYA SHANKAR MISHRA S O SHRI MUKUT BEHARI MISHRA ASSISTANT TEACHER INDIRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND THE COMMITTEE OF MANAGEMENT INDIRA	July 7, 2006
DAYA SHANKAR TRIPATHI Vs. STATE OF U P	October 19, 2006
DAYA SHANKER Vs. STATE OF U P	May 8, 2006
DEBIYA Vs. A.D.C., BANDA AND OTHERS	July 3, 2006
DEEN DAYAL TRIPATHI Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ORS.	November 29, 2006
DEEN MOHAMMAD Vs. STATE OF U P	September 21, 2006
DEEPA SHARMA Vs. RAJ KUMARI DEVI	February 15, 2006
DEEPAK Vs. STATE OF U P	September 8, 2006
DEEPAK KUMAR Vs. STATE OF U P	December 12, 2006
DEEPAK KUMAR & ANR. Vs. STATE OF UTTAR PRADESH & ANR.	September 6, 2006
DEEPAK KUMAR SHAH Vs. STATE OF U P	November 9, 2006
DEEPAK MITRA Vs. INDIAN PRESS P LTD	August 29, 2006
DEEPAK SRIVASTAVA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	September 22, 2006
DEEPAK VERMA Vs. STATE OF U P	November 7, 2006
DEEPSHIKHA SHARMA Vs. BANARAS HINDU UNIVERSITY VARANASI	August 1, 2006
DEO BAHADUR SINGH Vs. STATE OF U P	November 7, 2006
DEO KRISHNA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JALAUN AT ORAI AND OTHERS	May 25, 2006
DEO NARAIN Vs. IIIRD ADDL DISTRICT JUDGE ALLAHABAD	October 3, 2006
DEO NARAIN (DECEASED) AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD	April 20, 2006
DEO NARAIN @ DEO NANDAN Vs. STATE OF U.P. AND OTHERS	March 3, 2006
DEO NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	December 21, 2006
DEO RAJ YADAV Vs. STATE BANK OF INDIA	May 1, 2006
DEO RAJI DEVI AND OTHERS Vs. ARUN KUMAR AND OTHERS	February 6, 2006
DEO SHARAN SHUKLA ALIAS D S SHUKLA Vs. STATE OF U P	November 10, 2006
DEOKI DEVI Vs. DDC AGRA	March 10, 2006
Deoki Nandan etc. Vs. Gauri Shanker etc.	February 13, 2006
Deonandan Yadav and another Vs. State of U.P. and others	February 14, 2006
DEORIA OXYGEN COMPANY Vs. COMMISSIONER OF INCOME TAX	November 16, 2006
DESH DEEPAK YADAV Vs. STATE OF U P	September 18, 2006
DESH RAJ SINGH Vs. VANDANA CHAUDHRY	January 10, 2006
DEVANAND Vs. STATE OF U P	May 3, 2006
DEVANAND MAURYA Vs. STATE OF U P	October 30, 2006
DEVASHISH MUKHERJI Vs. STATE OF U P	October 6, 2006
DEVENDRA ALIAS CHINTU Vs. STATE OF U P	September 6, 2006
DEVENDRA KUMAR GUPTA Vs. STATE OF UTTAR PRADESH	August 28, 2006
DEVENDRA KUMAR SHARMA Vs. VICE-CHANCELLOR RAM MANOHAR LOHIA AVADH UNIVERSITY FAIZABAD	April 10, 2006
DEVENDRA KUMAR TIWARI Vs. UNION OF INDIA	January 18, 2006
DEVENDRA PRASAD JOSHI Vs. UNION OF INDIA	December 19, 2006
DEVENDRA PRATAP PANDEY Vs. SECRETARY GRAMYA VIKAS U P LUCKNOW	November 9, 2006
DEVENDRA SINGH Vs. STATE OF U P	September 14, 2006
DEVESH KUMAR SAXENA Vs. STATE OF U P	April 19, 2006
Devi Dutt Vs. State of Uttaranchal	September 17, 2006
DEVI PRASAD MISHRA S O SRI KRISHNA AVTAR MISHRA EX-MANAGER SRI NEHRU ADARSH Vs. STATE OF U P	July 11, 2006
DEVI SINGH AND OTHERS Vs. RAMESHWAR DAYAL AND OTHERS	May 17, 2006
DEVIJENDRA KUMAR SHARMA AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	March 24, 2006
DEWAN SINGH RAUTELA Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION	August 29, 2006
DEWAN SUGARS LTD Vs. APPELLATE AUTHORITY UNDER SECTION 15 OF U P SUGARCANE REGULATION OF SUPPLY	February 23, 2006
DHALUWALAL KUSHTA SEWA SAMITI Vs. BOARD OF REVENUE	August 31, 2006
DHAN RAJ AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA & OTHERS	July 12, 2006
DHAN SINGH S/O SRI CHHIDDA BAGHBAN Vs. HARIA	July 20, 2006
DHANANJAY PRASAD Vs. STATE OF URTARANCHAL	August 30, 2006
DHANKARI INVESTMENTS LTD Vs. OFFICIAL LIQUIDATOR AND REGISTRAR OF COMPANIES	April 28, 2006
DHANNU SON OF BABU LAL Vs. XLLTH A.D.J., KANPUR NAGAR AND OTHERS	February 27, 2006
DHANRAJ Vs. STATE	July 28, 2006
DHARAM DAS GUPTA Vs. STATE OF U.P. AND OTHERS	July 20, 2006
DHARAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 31, 2006
DHARAM PAL Vs. STATE OF U P	January 4, 2006
DHARAM PAL Vs. ADDL COMMISSIONER JUDICIAL ALLAHABAD DIVISION ALLAHABAD	July 14, 2006
DHARAM PAL YADAV Vs. SUPERINTENDENT DISTRICT JAIL BUDAUN	October 16, 2006
DHARAM PRAKASH GUPTA Vs. ADDITIONAL DISTRICT JUDGE	November 6, 2006
DHARAM RAJ SINGH Vs. IXTH ADDL DISTRICT JUDGE LUCKNOW	July 4, 2006
DHARAM SINGH Vs. KAIRAJ SINGH	May 17, 2006
DHARAM VIR SINGH S O LATE SRI BALJEET SINGH IN JAIL Vs. STATE OF U P	August 8, 2006
DHARAMJEET KAUR Vs. RAKESH KUMAR RASTOGI	August 11, 2006
DHARAMPAL SINGH Vs. STATE OF U P	February 8, 2006
Dharampal Singh Vs. Raj Kumari	October 1, 2006
DHARM NATH SINGH Vs. STATE OF U P	September 21, 2006
DHARM RAJ YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 10, 2006
DHARMA ALIAS DHARAM SINGH Vs. STATE	August 17, 2006
DHARMAWATI DEVI Vs. GURCHARAN SINGH	June 26, 2006
DHARMENDRA SINGH YADAV Vs. STATE OF U P	March 9, 2006
DHARMENDRA SWAMI Vs. STATE OF U P	November 13, 2006
DHEERENDRA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	August 17, 2006
DHIRENDRA BHARTI Vs. DEVI PRASAD MISHRA	October 6, 2006
DHIRENDRA PRASAD MISRA Vs. PRESIDING OFFICER LABOUR COURT	November 16, 2006
DHIRENDRA PRASAD MISRA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT KANPUR	November 6, 2006
DHOORAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JHANSI AND OTHERS	July 18, 2006
DHRUV Vs. STATE OF U P	May 17, 2006
DHRUV PRASAD Vs. VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PANT NAGAR	April 8, 2006
DHYAN SINGH Vs. STATE OF U P	February 20, 2006
DHYAN SINGH RAJ BAHADUR SINGH Vs. STATE OF U P	January 10, 2006
DIGVIJAY SINGH JAGDAMBA SINGH Vs. UNION OF INDIA	April 25, 2006
DIL MOHAMMAD Vs. KISAN SAHKARI SUGAR MILLSLTD	February 7, 2006
DILAWAR SINGH Vs. STATE OF U P	November 1, 2006
DILEEP KUMAR SHUKLA Vs. COMMANDANT IVTH BATTALION P A C DHOOMANGANJ ALLAHABAD	January 5, 2006
DILIP CHANDRA VERMA Vs. STATE OF U P	May 25, 2006
DILIP LAHARIYA Vs. STATE OF U P	April 19, 2006
DILLAN Vs. STATE OF U P	April 20, 2006
Dilli Dhar Vs. Rohilkhand University, Bareilly and another	January 31, 2006
DINA NATH CHATURVEDI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.	January 17, 2006
DINESH CHANDRA JAIN SON OF LATE SHEEL CHANDRA JAIN Vs. SYNDICATE BANK AND ORS	May 26, 2006
DINESH CHANDRA MISHRA SHRI SHAMBHU NATH MISHRA Vs. STATE OF U P	May 19, 2006
DINESH GUPTA Vs. STATE OF U P	November 22, 2006
DINESH KANT SRIVASTAVA Vs. STATE OF U P	April 26, 2006
DINESH KUMAR Vs. RENT CONTROL AND EVICTION OFFICER	February 13, 2006
DINESH KUMAR Vs. STATE OF U P	March 1, 2006
DINESH KUMAR Vs. STATE OF U P	January 3, 2006
Dinesh Kumar Vs. R.C. & E.O.,Muzaffarnagar & Ors.	February 13, 2006
DINESH KUMAR Vs. SANTOSH DEVI	October 6, 2006
DINESH KUMAR Vs. ASSTT DIRECTOR OF CONSOLIDATION AGRA	July 18, 2006
DINESH KUMAR Vs. ADDL DISTT JUDGE COURT NO 15 MEERUT	August 22, 2006
DINESH KUMAR Vs. ADDL DISTT JUDGE ALLAHABAD	September 1, 2006
DINESH KUMAR AGARWAL Vs. STATE OF UTTARANCHAL	February 14, 2006
DINESH KUMAR DUBEY Vs. GANGA SHANKAR TIWARI	September 15, 2006
DINESH KUMAR LALLOO SINGH Vs. ADDITIONAL DISTRICT JUDGE ADDITIONAL JUDGE SMALL CAUSE COURT KRISHNA	August 22, 2006
DINESH KUMAR PALIWAL Vs. PUSHPA PALIWAL	October 6, 2006
DINESH KUMAR SON OF SHEO BALAK RAO Vs. UNIION OF INDIA, THROUGH DIVISIONAL RAILWAY MANAGER; ASSISTANT SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE; DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE AND ASSISTANT SECURITY OFFICER, RAILWAY PROTECTION FORCE	September 15, 2006
DINESH KUMAR UPADHYAY Vs. DIRECTOR OF EDUCATION AND OTHERS	October 13, 2006
DINESH SAXENA 7 ANR Vs. STATE OF U P	September 5, 2006
DINESH SINGH Vs. STATE OF U.P.	September 21, 2006
DINESH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI	January 19, 2006
Dipti Srivastava (Smt.) Vs. State of U.P. and others	December 5, 2006
DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE INSPECTOR GENERAL OF POLICE Vs. SARVESH DEVI	March 30, 2006
DIRECTOR STATE EDUCATION RESEARCH AND TRAINING INSTITUTE LUCKNOW Vs. SANGEETA SINGH	February 20, 2006
Director, North Central Zone, Cultural Centre, Allahabad etc. Vs. Krishna Nand and others, etc.	September 1, 2006
DIRECTOR, STATE COUNCIL OF EDUCATION RESEARCH AND TRAINING Vs. OM PRAKASH GAUTAM	April 3, 2006
DISTRICT CO OPERATIVE BANK LTD Vs. STATE OF U P	August 22, 2006
DISTRICT INSPECTOR OF SCHOOLS ACCOUNTS OFFICER AND COMMITTEE OF MANAGEMENT Vs. NARESH CHANDRA	February 20, 2006
DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD Vs. NARESH CHANDRA	March 20, 2006
DIVISIONAL SUPERINTENDENT ENGINEERING C NORTHERN CENTRAL RAILWAY Vs. COMMISSIONER TRADE TAX	April 26, 2006
DIWAN SINGH Vs. HEERA BALLABH PANDEY	November 10, 2006
DIWAN SINGH Vs. STATE	June 20, 2006
DIWARI LAL Vs. STATE OF U P	October 13, 2006
DOUGHLES VUGES Vs. NAVNEET MITTAL	May 23, 2006
DR VIVEKANAND GUPTA AND OTHERS Vs. STATE OF U P AND ANOTHER	November 28, 2006
DR. AMAR NATH TIWARI Vs. STATE OF U.P. AND OTHER	May 23, 2006
DR. ANJANA GUPTA Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE, GHAZIABAD AND OTHERS	March 24, 2006
DR. ANUPAM JAISWAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS	April 5, 2006
DR. ARUN KUMAR SOOD Vs. STATE OF U.P. AND ANOTHER	December 19, 2006
DR. ATUL KRISHNA Vs. STATE OF U.P.	June 22, 2006
DR. BABU RAM SHARMA Vs. IVTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS	March 28, 2006
DR. CHEDI PRASAD SINCE DECEASED AND SURVIVED BY LEGAL REPRESENTATIVE Vs. IVTH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	February 6, 2006
DR. INDERJIT SINGH AND OTHERS Vs. XLLTH A.D.J., KANPUR NAGAR AND OTHERS	March 27, 2006
DR. MANJU AGARWAL Vs. ALLAHABAD UNIVERSITY	July 4, 2006
DR. MOHD. NAQI Vs. IVTH A.D.J., GORAKHPUR AND OTHERS	February 20, 2006
DR. MUKESH KHARE & ORS. Vs. STATE OF U.P. & ANR.	January 27, 2006
DR. NARENDRA KUMAR PANDEY AND ORS. Vs. REGISTRAR, UNIVERSITY OF ALLAHABAD, AND ORS.	December 5, 2006
DR. RAJESH KUMAR MISHRA S/O SRI VEDANTI MISHRA Vs. STATE OF U.P. THROUGH SECRETARY (HIGHER) EDUCATION,	September 26, 2006
DR. SAJJAN SINGH AND ORS. Vs. PUSHPRAJ SINGH AND ANR.	November 8, 2006
DR. SAJJAN SINGH AND OTHERS Vs. PUSHPRAJ SINGH AND ANOTHER	November 8, 2006
DR. SMT. SEEMA MALIK Vs. STATE OF U.P.	September 4, 2006
DR. V.K. SRIVASTAVA Vs. SMT. VANDANA PITARIA AND OTHERS	August 4, 2006
DR. VINDU KISHORE SHARMA Vs. STATE OF U.P. AND OTHERS	April 12, 2006
DRAUGHTSMAN COMPUTER ASSOCIATION Vs. STATE OF U P	March 28, 2006
DUDHNATH RAM Vs. STATE OF U P	March 8, 2006
DUKHAN PRASAD SINGH KARU PRASAD SINGH Vs. UNION OF INDIA	May 22, 2006
DUKHI LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	January 18, 2006
DUKHTAR JAHAN Vs. ADDL DISTRICT JUDGE II ETC DISTRICT UDHAM SINGH NAGAR	May 18, 2006
DUKKHOO Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	August 17, 2006
DURGA BHAGWATI INDUSTRIES HATHRAS Vs. OM PRAKASH LOHIA	January 5, 2006
DURGA BHAGWATI INDUSTRIES, HATHRAS AND ORS. Vs. OM PRAKASH LOHIA AND ORS.	May 1, 2006
DURGA PRASAD GAUR Vs. RAM MURAT RAM VISHW	April 13, 2006
DURGAWATI Vs. ADDITIONAL COMMISSIONER AZAMGARH DIVISION SUB DIVISIONAL MAGISTRATE	January 20, 2006
DURGESH SHARMA Vs. STATE OF U P	July 14, 2006
DURVIJAY SINGH Vs. STATE OF U P	January 31, 2006
DUSHYANT SINGH Vs. RAM PRAKASH SHARMA	October 17, 2006
DWARIKA PRASAD & ORS Vs. BABU LAL	November 24, 2006
DWARIKESH SUGAR INDUSTRY LIMITED A COMPANY Vs. STATE OF UTTAR PRADESH	March 6, 2006
DWARIKESH SUGAR INDUSTRY LTD Vs. STATE OF U P	June 3, 2006
DWIJENDRA NATH PANDEY AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	January 17, 2006
E S I CORPORATION Vs. MOHD ASFAQ	July 17, 2006
EAST INDIA TRANSPORT AGENCY Vs. STATE OF UTTAR PRADESH	April 3, 2006
EJAJ ALIAS BIKANU Vs. STATE OF U P	September 26, 2006
ELGIN MILLS CO. LTD Vs. COMMISSIONER OF INCOME-TAX	October 3, 2006
ELLORA MECHANICAL PRODUCTS PVT LTD Vs. STATE OF U P	January 13, 2006
EMPLOYEE STATE INSURANCE CORPORATION Vs. L M L LTD	March 23, 2006
EMPLOYEE STATE INSURANCE CORPORATION Vs. LALLAN	May 18, 2006
EMPLOYEE'S STATE INSURANCE Vs. ABDUL RASHID	July 26, 2006
EMPLOYEES STATE INSURANCE Vs. PARSU RAM	July 6, 2006
EMPLOYEES STATE INSURANCE Vs. ASGAR ABBAS RIZVI	April 25, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOHAMMAD ASFAQ	July 17, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAMALUDDIN	July 6, 2006
ENGINEERING KAMGAR UNION MILL COMMITTEE MODI STEELS Vs. INDUSTRIAL TRIBUNAL I AND MODI STEELS	January 5, 2006
ERBIS ENGINEERING COMPANY LTD Vs. STATE OF UTTARANCHAL	June 16, 2006
ETAH GRAMIN BANK Vs. COMMISSIONER OF INCOME TAX	March 1, 2006
EX CONST C P NO 138 RAMESH CHANDRA DUBEY Vs. STATE OF U P	October 10, 2006
EXECUTIVE COMMITTEE SARVODAYASHIKSHA SAMITI GORAKHPUR Vs. STATE OF U P	November 27, 2006
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION Vs. SATYA PRAKASH SAXENA	March 29, 2006
EXECUTIVE ENGINEER KUMAON JAL SANSTHAN NAINITAL Vs. VINOD LAL SAH	October 27, 2006
EXECUTIVE ENGINEER VII CONSTRUCTION DIVISION U P JAL NIGAM Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD	February 8, 2006
EXECUTIVE OFFICER, NAGAR PANCHAYAT, CHANDAULI AND ANOTHER Vs. STATE OF U.P. AND OTHERS	August 3, 2006
EXPORT METALS Vs. U P FINANCIAL CORPORATION KANPUR	October 9, 2006
FAHID BIN TARIK SOLEJA Vs. COMMISSIONER, KANPUR AND OTHERS	January 25, 2006
FAHIM AHMAD Vs. STATE OF U P AND ORS	July 5, 2006
FAHIMUR RAHMAN SIDDIQUI Vs. UNION OF INDIA	October 12, 2006
FAIYAZ KHAN Vs. 2ND ADDITIONAL DISTRICT JUDGE	February 6, 2006
FAIYAZ KHAN Vs. IIND ADDL DISTRICT JUDGE JHANSI	June 2, 2006
FAIZAN Vs. STATE OF U P	October 4, 2006
FAKHARUDDIN Vs. STATE OF U P	September 19, 2006
FAKIR CHANDRA GOVILA Vs. SRI SURESH CHANDRA AGARWAL	August 29, 2006
FAREED AHMAD ALIAS CHAUDHRY Vs. VTH ADDL. DISTRICT JUDGE	September 21, 2006
FARMUDI Vs. SETTLEMENT OFFICER OF CONSOLIDATION RAMPUR	November 24, 2006
FAROOQI BEGUM Vs. STATE OF UTTAR PRADESH	July 21, 2006
FARYAD HUSAIN Vs. STATE OF U P	August 17, 2006
FATEH CHAND CHATURVEDI AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	November 23, 2006
FATTA Vs. STATE	October 12, 2006
FAUJA SINGH Vs. STATE OF U P	October 27, 2006
FAUJDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 6, 2006
FIREARM RAM CHANDRA Vs. STATE OF U P	March 29, 2006
FIRM SETH NANAK CHAND AND TWO OTHERS Vs. DISTRICT JUDGE, MIRZAPUR AND OTHERS	March 24, 2006
FOOD CORPORATION OF INDIA Vs. SUKH PRASAD	March 6, 2006
FURKAN Vs. STATE OF U P	December 1, 2006
G C SURI Vs. CAPTAIN N R ABBOT	March 2, 2006
G P CERAMICS PVT LIMITED Vs. COMMISSIONER OF TRADE TAX	July 10, 2006
G P TYAGI Vs. UTTARANCHAL PEY JAL SANSADHAN VIKAS AVAM NIRMAN NIGAM	April 5, 2006
GAFFAR Vs. STATE OF U P	May 18, 2006
GAGAN GUPTA Vs. STATE OF U P	October 26, 2006
GAJ RAJ SINGH Vs. NAGAR PALIKA, FATEHPUR AND ANOTHER	February 2, 2006
GAJENDRA KUMAR PANDEY Vs. STATE OF U P	September 15, 2006
GAJRAJ SINGH Vs. UNION OF INDIA	March 23, 2006
GAMA PRASAD Vs. STATE OF U P	March 21, 2006
GANDHIAN INSTITUTE OF STUDIES A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION Vs. 4TH ADDITIONAL DISTRICT JUDGE	August 24, 2006
GANESH @ KANJA PASI Vs. STATE OF U.P	July 11, 2006
GANESH PRASAD MISRA Vs. STATE OF U P	November 6, 2006
GANESH SWAROOP TANDON Vs. ANCHAL KUMAR TANDON AND ORS.	October 11, 2006
GANGA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 29, 2006
GANGA NARAIN GUPTA AND ORS Vs. SHITLA PRASAD AND ORS	August 29, 2006
GANGA PRASAD SINGH Vs. STATE OF U P	December 8, 2006
GANGA RAM Vs. STATE OF U P	June 14, 2006
GANGA SAGAR Vs. STATE OF U P	September 7, 2006
GANGIYA DURGA KEWAT BILAS BACHH RAJ DURGA KEWAT Vs. STATE OF UTTAR PRADESH	April 27, 2006
GAON SABHA MAKRANDPUR BIDHANA ETAWAH Vs. ADDL DISTRICT JUDGE	September 26, 2006
GAON SABHA SINGHAN JODI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	February 1, 2006
GARIBULLAH Vs. ADDITIONAL DISTRICT AND SESSION JUDGE	February 17, 2006
GAUDAM BAHADUR Vs. STATE	March 1, 2006
GAURAV DEWAN Vs. STATE OF U P	February 27, 2006
GAURAV SHUKLA Vs. STATE OF U.P. AND OTHERS	January 12, 2006
GAURI SHANKAR AND OTHERS Vs. DAYA SHANKAR AND OTHERS	January 24, 2006
GAURI SHANKAR CHATURVEDI Vs. BETWA RIVER BOARD, NANDANPUR JHANSI AND OTHERS	March 28, 2006
GAURI SHANKAR SRIVASTAVA Vs. RADHA KISHNAJI MAHARAJ	September 27, 2006
GAURI SHANKER PALIWAL Vs. J N NIGAM	October 3, 2006
GAYA DIN Vs. INCHARGE SESSIONS AND DISTRICT JUDGE	March 23, 2006
GAYA PRASAD DUBEY Vs. DIRECTOR OF EDUCATION	April 17, 2006
GAYA PRASAD MISRA AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 21, 2006
GAYATRI DEVI Vs. IST ADDL DISTRICT JUDGE GORAKHPUR	April 27, 2006
GAYATRI DEVI Vs. STATE OF U P	March 8, 2006
GAYATRI DEVI Vs. PRINCIPAL P M V POLYTECHNIC	February 10, 2006
GAYATRI DEVI SHRI CHANDRA PRAKASH ALIAS CHAMRU RAM Vs. SHYAM SUNDER SHRI PHARENDA RAM	April 27, 2006
GAYUR HASAN Vs. STATE OF U P	May 25, 2006
GEETA ADHIKARI Vs. PRESIDING OFFICER LABOUR COURT U P HALDWANI	June 22, 2006
GEETA DEVI Vs. STATE OF U.P. AND OTHERS	October 9, 2006
GEETA SRIVASTAVA Vs. A K SAXENA JUDGE FAMILY COURT GORAKHPUR	November 17, 2006
GENDAI LAL Vs. STATE OF U.P. AND ORS.	April 19, 2006
GENERAL CEMENT PRODUCTS LTD. THROUGH ITS DIRECTOR, SRI M.K. SHARMA SON OF SRI RAM DEO SHARMA Vs. THE CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL,	November 14, 2006
GENERAL ELECTRIC COMPANY OF INDIA Vs. ADDITIONAL DISTRICT JUDGE V	January 25, 2006
GENERAL MANAGER U P STATE OF SUGAR CORPORATION LTD Vs. KHATOON BEGUM	May 16, 2006
GHAMANDI Vs. STATE OF U P	September 13, 2006
GHANSHYAM Vs. STATE OF U P	November 3, 2006
GHANSHYAM Vs. DISTRICT MAGISTRATE SUPERINTENDENT OF POLICE POLICE CIRCLE OFFICER	July 19, 2006
GHANSHYAM DAS Vs. STATE OF U P	August 17, 2006
GHANSHYAM DAS SONI Vs. RAJ KUMAR JAIN AND OTHERS	January 6, 2006
GHANSHYAM KUMAR SHUKLA Vs. STATE OF U P	January 9, 2006
GHANSHYAM SINGH Vs. DIVISIONAL COMMISSIONER	February 20, 2006
GHANSHYAM YADAV Vs. UNION OF INDIA	May 4, 2006
GHAZIABAD DEVELOPMENT AUTHORITY AND OTHERS Vs. MAN SINGH AND OTHERS	March 8, 2006
GHAZIABAD URBAN CO-OPERATIVE BANK LTD Vs. UNION OF INDIA UOI	August 22, 2006
GHULAM ASHRAT Vs. ABDUL KHALIK	January 20, 2006
GHULAM HUSAIN Vs. MOHD FAROOQ	May 8, 2006
GHUR BEGAN ALIAS RAJ KUMAR Vs. STATE	October 16, 2006
GIRDHAR SINGH ASSISTANT TEACHER BAL VIDHYA MANDIR HIGH SCHOOL Vs. DISTRICT BASIC EDUCATION OFFICER	December 21, 2006
GIRDHARI AND OTHERS Vs. IIIRD A.D.J., MATHURA AND OTHERS	March 9, 2006
GIRDHARI LAL BARNWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	August 23, 2006
GIRIRAJ KAPOOR Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE	March 8, 2006
GIRISH CHANDRA KASHYAP Vs. STATE OF U.P. AND ORS.	May 4, 2006
GIRISH NARAIN CHAUDHARI Vs. ROJAI	October 9, 2006
GIRISH PRASAD SRIVASTAVA Vs. STATE OF U P	April 4, 2006
GIRISH RAM Vs. STATE	October 13, 2006
GIRJA DEVI Vs. ADDL DISTRICT JUDGE BANDA	October 12, 2006
GIRRAJ Vs. STATE OF U P	April 27, 2006
GIRRAJ KISORE BANWARI Vs. STATE OF U P VOCATIONAL TRAINING AND ENGINEERING U P	April 26, 2006
GIRRAJ SINGH Vs. BRIJESH GOSWAMI	March 22, 2006
GITA RAM SUNDRIYAL Vs. UNION OF INDIA	March 24, 2006
GLOBAL SPIN WEAVE LTD Vs. CESTAT	March 28, 2006
GOBARDHAN PRASAD Vs. ADDL. CIVIL JUDGE/JUDGE SMALL CAUSES COURT, GORAKHPUR AND ANOTHER	January 30, 2006
GOLDEN ALIAS JAI PRAKASH Vs. STATE OF U P	April 27, 2006
GOLDIE ALIAS MOHIT BHARDWAJ Vs. STATE OF U P	September 20, 2006
GOODS OF LATE Vs. KISUN LAL	May 26, 2006
GOODS OF LATE GHAN SHYAM DAS SONI Vs. state	September 8, 2006
GOODS OF LATE GHAN SHYAM DAS SONI Vs. state	September 18, 2006
GOODS OF LATE JAWAHIR SINGH IN ARUN KUMAR SINGH AND ORS Vs. SHYAM KUMARI	May 26, 2006
GOODWILL TRANSPORT COMPANY Vs. COMMISSIONER OF TRADE TAX	February 16, 2006
GOPAL Vs. STATE OF U P	August 2, 2006
GOPAL DAS Vs. SRI RAM JANKI MANDIR (RAMGHAT)	December 12, 2006
GOPAL MAHEEP Vs. STATE OF U P	December 6, 2006
GOPAL PRASAD Vs. BOARD OF REVENUE AT LUCKNOW AND ANOTHER	August 30, 2006
GOPAL PRASAD GUPTA Vs. STATE OF U P	February 15, 2006
GOPAL RAWAT Vs. STATE OF U P	August 21, 2006
GOPAL SETH Vs. UNION OF INDIA THROUGH INTELLIGENCE OFFICER, NARCOTIC CONTROL, BUREAU, VARANASI	January 27, 2006
GOPAL SINGH Vs. STATE OF UTTARANCHAL	October 17, 2006
GOPAL SINGH Vs. STATE OF U P	May 8, 2006
GOPAL SINGH BISHT Vs. JOINT DIRECTOR OF EDUCATION KUMAON REGION NAINITAL	November 18, 2006
GOPAL SWARUP CHATURVEDI Vs. STATE OF U.P.	November 30, 2006
GOPALJI Vs. VITH ADDITIONAL DISTRICT JUDGE	January 6, 2006
GOPALJI RAI Vs. STATE OF U P	March 7, 2006
GOPENDRA VAIDYA Vs. III ADDL DISTRICT JUDGE NAINITAL	July 1, 2006
GOPI CHAND Vs. DY. DIRECTOR OF CONSOLIDATION, BAGPAT AND OTHERS	August 28, 2006
GOPI RAM AND DEVI RAM Vs. STATE OF U P	March 1, 2006
GORAKH RAI Vs. CIVIL JUDGE	January 19, 2006
GORAKHNATH Vs. UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION	January 16, 2006
GORELAL Vs. STATE OF U P	April 21, 2006
GOVARDHAN LALWANI Vs. DISTRICT JUDGE, JHANSI AND ORS.	July 10, 2006
GOVIND PRASAD GAIROLA Vs. STATE OF U P	December 2, 2006
GOVIND PRASAD SINGH Vs. U P STATE PUBLIC SERVICES TRIBUNAL STATE OF U P	May 26, 2006
GOVIND SINGH KUSHWAHA Vs. DEPUTY DISTRICT MAGISTRATE	March 24, 2006
GRAM PANCHAYAT PUSAWALI BLOCK-JUNAWAI GUNNAUR BUDAUN Vs. STATE OF U P	December 12, 2006
Grasim Industries Ltd. and Etc.( M/s.) Vs. U.P. Cement Corporation Ltd. and another etc.	January 16, 2006
GROUP CAPTAIN SUKH DEO SINGH SIDHU Vs. STATE OF UP	May 1, 2006
GUDDAN Vs. STATE OF U P	January 16, 2006
GUDDU Vs. STATE OF U P	April 20, 2006
GUDDU Vs. STATE OF U P	September 15, 2006
GULAB SINGH Vs. STATE OF U P	December 1, 2006
GULAB SINGH Vs. STATE OF U P	August 18, 2006
GULABIA ALIAS SURJEE DEVI Vs. SITABIYA ALIAS JAGPATIA ALLEGED	April 25, 2006
GULAM ZILANI Vs. ABDUL RAHMAN	August 7, 2006
GULAVARDHWAJ SINGH Vs. STATE OF U P	August 8, 2006
GULBEER SINGH Vs. STATE OF UTTARANCHAL	April 17, 2006
GULMARG AWAS GRAH NIRMAN GRAMIN SAHKARI SAMITI LTD Vs. STATE OF UTTAR PRADESH	February 22, 2006
GULSHAN KUMAR CHABAQUE Vs. DR. KUSUM CHABAQUE AND OTHERS	August 29, 2006
GULSHAN KUMAR NANDA Vs. SHAMSHAD	October 26, 2006
GULSHAN KUMAR SHONDHI Vs. S M COLLEGE CHANDAUSI MORADABAD	March 23, 2006
GULZAR AHMAD IQBAL AHMAD Vs. STATE OF U P MOHD MUKEEM KHAN SHAKEEL KHAN	May 19, 2006
GUR CHARAN SINGH Vs. PUNJAB AND SINDH BANK	March 29, 2006
GURINDER SINGH SETHI Vs. STATE OF U P	September 20, 2006
Guru Singh Sabha (Shri) and another Vs. Assistant Registrar and another	February 1, 2006
GYAN PRAKASH Vs. STATE OF U P	December 19, 2006
GYAN PRAKASH GOVIL Vs. STATE OF U P	October 11, 2006
GYAN PRAKASH MISHRA LATE RAJA RAM MISHRA Vs. ASSTT REGIONAL TRANSPORT OFFICER II ENFORCEMENT TRAFFIC INSPECTOR TRAFFIC	April 27, 2006
GYANENDRA KUMAR Vs. STATE OF U P	November 8, 2006
GYANESH KUMAR Vs. BOARD OF REVENUE U P	December 22, 2006
HABEEB ULLAH Vs. ABDUL WAHEED AND ANOTHER	December 18, 2006
HAJI SHABBIR AHMAD Vs. DISTRICT JUDGE KAUSHAMBI	October 3, 2006
HAKIM AHMAD Vs. ADDITIONAL DISTRICT JUDGE-VII AND ANR.	July 18, 2006
HAKIM SINGH Vs. STATE OF U P	September 1, 2006
HALEN BROTHERS Vs. MODI THREADS LTD.	January 10, 2006
HAMID Vs. D.M., JYOTIBA PHULENAGAR AND OTHERS	April 4, 2006
HAMIDULLAH Vs. BUDHOO	July 18, 2006
HAND MADE PAPER INDUSTRIES Vs. STATE OF U P	January 27, 2006
HANEEF Vs. STATE OF U P	August 11, 2006
HANS RAJ Vs. STATE OF U P	April 18, 2006
HANS RAJ Vs. STATE OF U P	March 10, 2006
HANUMAN PRASAD Vs. STATE OF U P	March 28, 2006
HANUMAN PRASAD OJHA Vs. STATE OF WEST BENGAL	March 9, 2006
HAR KUMAR VIDYARTHI Vs. SUDHA DEVI	January 12, 2006
HAR PAL SINGH Vs. STATE OF U P	March 8, 2006
HAR PRASAD Vs. STATE OF U P	October 28, 2006
HAR PRASAD SINGH SHIV PAL SINGH Vs. STATE OF UTTAR PRADESH	August 3, 2006
HARDAN SINGH Vs. COMMISSIONER MEERUT DIVISION MEERUT	November 3, 2006
Hardeo Singh Vs. Union of India	March 31, 2006
HARENDRA Vs. STATE OF U P	August 17, 2006
HARENDRA PRATAP SINGH Vs. ADDITIONAL DISTRICT JUDGE	July 21, 2006
HARENDRA SINGH Vs. STATE OF U P	January 13, 2006
HARGOVIND AGARWAL Vs. RAM SHIROMANI	February 10, 2006
HARI BANSH DWIVEDI Vs. VICE CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH VARANASI	August 19, 2006
HARI DAYAL Vs. STATE OF U P	April 24, 2006
HARI MOHAN DAS TANDON Vs. U P EXPORT CORPORATIONLTD	April 27, 2006
HARI MOHAN PANDEY Vs. SANTOSH SINGH	August 2, 2006
HARI OM Vs. STATE OF U P	September 22, 2006
HARI OM Vs. STATE OF U P	December 19, 2006
HARI OM TATSAT BRAHMA SHUKLA Vs. STATE OF U P	November 27, 2006
HARI OM YADAV Vs. STATE OF U P	January 13, 2006
HARI OM YADAV Vs. STATE OF U P	January 31, 2006
HARI PRAKASH SAXENA Vs. PRATIBHA SAXENA	August 4, 2006
HARI RAJ KISHORE Vs. SHIV PRASAD DUBEY	October 10, 2006
HARI RAM Vs. RAM ASHREY (SINCE DECEASED) SUBSTITUTED BY 1/1 CHANDRIKA & OTHERS	November 10, 2006
HARI SHANKAR ALIAS GANTHA Vs. STATE OF U P	August 4, 2006
HARI SHANKAR JAIN Vs. BAR COUNCIL OF INDIA	March 6, 2006
Hari Shankar Prasad Vs. State of U.P. and others	September 14, 2006
HARI SHANKER RAI SRI VIJAI BAHADUR RAI Vs. STATE OF U P	April 28, 2006
HARI SHYAM SRIVASTAVA Vs. STATE OF U P	May 3, 2006
HARI SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	January 24, 2006
HARI SINGH Vs. SUDHIR	January 24, 2006
HARI SINGH Vs. MAHAVEER SABHA BIJNOR	October 11, 2006
HARI SINGH Vs. STATE OF U P	November 3, 2006
HARI SINGH AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS.	January 20, 2006
HARIBANSH SINGH Vs. STATE OF U.P.	June 9, 2006
HARIHAR NATH SHARMA Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ANR.	August 25, 2006
HARIRAM Vs. RAM ASREY	July 20, 2006
HARISH ALIAS GUDDA Vs. STATE OF UTTARANCHAL	April 17, 2006
HARISH CHAND RAM Vs. STATE OF U P	December 22, 2006
HARISH CHANDRA Vs. COMMISSIONER MORADABAD REGION MORADABAD	November 3, 2006
HARISH CHANDRA Vs. COMMISSIONER MORADABAD REGION MORADABAD	March 11, 2006
HARISH CHANDRA Vs. RAJ RANI	January 31, 2006
HARISH CHANDRA Vs. DEEP CHANDRA	September 5, 2006
HARISH TANDON Vs. STATE OF U P	March 30, 2006
HARISHANKAR Vs. STATE OF U P	August 4, 2006
HARKHU (DEAD) THROUGH LRS. Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ANOTHER	September 5, 2006
HARNAM KAUR Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLY / PRESCRIBED AUTHORITY RENT CONTROL NAINITAL	September 13, 2006
Harpal and Anr. Vs. State of U.P.& Ors.	January 28, 2006
HARPAL SINGH Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.	July 6, 2006
HARPAL SINGH Vs. STATE OF U P	October 12, 2006
HARPAL SINGH Vs. STATE OF U.P. AND ANOTHER	May 2, 2006
HARPAL SINGH AND PRAKASH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	July 3, 2006
HARPYARI Vs. STATE OF U P	December 18, 2006
HARSH JAUHARI Vs. STATE OF U P	October 9, 2006
HARSH KUMAR SINGH Vs. STATE OF U P	July 21, 2006
HASAN RAZA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 28, 2006
HASEEN AHMAD KHAN Vs. STATE OF U.P.	May 4, 2006
HASHMAT ULLAH KHAN Vs. IQBAL AHMAD KHAN ALIAS MINTOO	August 18, 2006
HASMAT ALI Vs. ZAKIR HUSAIN	January 2, 2006
HAWKINS COOKERS LIMITED Vs. COMMISSIONER OF TRADE TAX	August 29, 2006
HAZARI LAL Vs. RAMESHWAR PRASAD	January 2, 2006
HAZARI LAL Vs. RAMESHWAR PRASAD	January 31, 2006
HAZARI LAL Vs. BRAHMA NAND	December 19, 2006
HAZI MOHD HARUN Vs. STATE OF U P	September 18, 2006
HAZI RAIS Vs. STATE OF U P	July 3, 2006
HEERA DEVI Vs. STATE OF UTTARANCHAL	July 2, 2006
HEERA LAL Vs. LAYAK SINGH	November 22, 2006
HEERA LAL UMAR Vs. STATE OF U P	February 6, 2006
HEMA PATHAK Vs. STATE OF U P	December 1, 2006
HEMANT Vs. STATE OF U P	April 17, 2006
HEMENDRA SWAROOP BHATNAGAR NOW DECEASED SUBSTITUTED Vs. P S GOSAIN	November 15, 2006
HENA FARHEEN Vs. STATE OF U P	September 18, 2006
HERO CYCLES LIMITED Vs. COMMISSIONER OF TRADE TAX	October 9, 2006
HIGHLAND DISTILLERIES LTD. Vs. SHAW WALLACE DISTILLERIES LTD	January 9, 2006
HIMMAT CHAND Vs. UNION OF INDIA	September 6, 2006
HINDALCO INDUSTRIES LTD Vs. STATE OF UP	April 5, 2006
HINDI SAHITYA SAMMELAN PRAYAG Vs. PRESIDING OFFICER	January 17, 2006
HIRA LAL Vs. STATE OF U P	September 8, 2006
HIRA LAL Vs. RAM DAS	August 22, 2006
HIRA LAL Vs. CIT	December 6, 2006
HIRA LAL RAMESH CHAND Vs. UNION OF INDIA	September 1, 2006
HIRAMANI NAND KISHORE Vs. VII ADDL DISTRICT JUDGE	February 27, 2006
HIRDAYA LAL Vs. STATE OF U P	September 4, 2006
HIS HIGHNESS MAHARAJA VIRENDRA SINGH Vs. III ADDITIONAL DISTRICT JUDGE DEHRADUN	November 15, 2006
HOLY CROSS SCHOOL Vs. STATE OF UTTAR PRADESH	January 5, 2006
HONDA SIEL POWER PRODUCTS LTD Vs. UNION OF INDIA	January 4, 2006
HONEY FURNITURES Vs. COMMISSIONER, TRADE TAX	July 17, 2006
HOTEL HINDUSTAN INTERNATIONAL Vs. STATE OF U P	January 12, 2006
HOTEL HINDUSTAN INTERNATIONAL Vs. STATE OF U P	January 21, 2006
HOTI LAL Vs. STATE OF U P	October 30, 2006
HOTILAL SHARMAMOR MUKUT SHARMA Vs. SUB DIVISIONAL MAGISTRATE	March 27, 2006
HUBRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 23, 2006
HUKAM SINGH Vs. STATE OF UTTARANCHAL	December 8, 2006
HUKUM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR AND OTHERS	October 12, 2006
HUKUM SINGH AND OTHERS Vs. SHYAM LAL	November 30, 2006
HUSNA Vs. STATE OF U P	March 7, 2006
HUZBAR UDDIN KHAN Vs. DIRECTOR GENERAL OF POLICE INSPECTOR GENERAL OF POLICE AND DEPUTY INSPECTOR	July 11, 2006
I B P COMPANY LIMITED Vs. RENT CONTROL AND EVICTION OFFICER	May 1, 2006
I B P COMPANY LTD Vs. RENT CONTROL AND EVICTION OFFICER	January 5, 2006
I T C LIMITED Vs. STATE OF U P	October 28, 2006
IBRAHIM ANSARI Vs. PRAMOD KUMAR GUPTA	November 6, 2006
ICICI BANK LTD Vs. STATE OF UTTAR PRADESH	March 7, 2006
IFTEKHAR AHMAD Vs. STATE	May 26, 2006
IFTEKHAR HUSAIN Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD	September 6, 2006
IFTIQUAR AHMAD Vs. STATE OF U P	May 26, 2006
IIMI ALIAS MOHD LELM Vs. STATE	May 1, 2006
IKBAL SINGH CHAWALA Vs. STATE OF U P	August 22, 2006
IKRAM ULLAH KHAN NOOR MOHD KHAN Vs. AKBARI ALIAS AKKNO GHAFOORA DECEASED AND ORS	February 8, 2006
IMAMUDDIN Vs. MOHD YUSUF	February 28, 2006
IMRAN ALIAS PAPPU Vs. STATE OF U P	October 30, 2006
IN RE : LALTI DEVI Vs. ABC	September 1, 2006
IN RE: DANIN LEATHERS (P.) LTD. (IN LIQUIDATION) Vs. STATE	November 2, 2006
IN RE: ESTATE OF THE LATE AMBIKA PRASAD SINGH AS BEQUEATHED TO SMT. LALTI DEVI Vs. STATE	September 1, 2006
IN RE: LATE SRI KISUN LAL SON OF RAM NANDAN DECEASED Vs. STATE	May 26, 2006
IN RE: LATE SRI MUSLIM SIDDIQUI, BHAI LAL SHUKLA S/O PANDIT RAM RUCHI SHUKLA Vs. STATE	November 17, 2006
IN RE: OSWAL FOODS LTD. Vs. STATE	November 16, 2006
IN RE: PARASRAM PURIA TRADING AND FINANCE LTD. (IN LIQUIDATION) Vs. STATE	October 12, 2006
IN RE: SHREE DHRUVE FLOUR AND FOOD PRODUCTS LTD. Vs. STATE	January 20, 2006
IN RE: THE ADMINISTRATOR GENERAL; IN RE: THE GOODS OF LATE SMT. BIMALA NEOGI, DAUGHTER OF LATE DR. BRINDABAN CHANDRA SUR Vs. STATE	November 10, 2006
IN THE MATTER OF GOODS OF KM. UMA BOSE, DECEASED ON BEHALF OF KM. SHOBHA BOSE Vs. STATE BANK OF INDIA AND ANOTHER	March 28, 2006
INDAL Vs. STATE OF U P	August 4, 2006
INDER DATT SHARMA Vs. IST ADDL DISTT JUDGE FIROZABAD	August 31, 2006
INDER SETIA Vs. CENTRAL EXCISE DEPARTMENT NOIDA	June 16, 2006
INDER SINGH Vs. CHAUMAL	April 19, 2006
INDERPAL SINGH Vs. DIRECTOR OF EDUCATION SECONDARY U P LUCKNOW	November 28, 2006
INDIAN INSTITUTE OF TECHNOLOGY Vs. STATE OF U P	August 24, 2006
INDIRA DEVI JAMUNA PRASAD MANAGER COMMITTEE OF MANAGEMENT KALI Vs. STATE OF U P	March 29, 2006
INDRA BHUSHAN MISRA Vs. U.P. STATE TOURISM DEVELOPMENT CORPORATION LIMITED	December 11, 2006
INDRA NARAIN TRIPATHI Vs. UNION OF INDIA	February 2, 2006
INDRA PAL SINGH Vs. STATE OF U P	September 6, 2006
INDRA SINGH CHANDRA BHAN SINGH Vs. BASIC SHIKSHA PARISHAD	February 15, 2006
INDRADEV Vs. STATE OF U P	September 6, 2006
INDRAJEET SINGH Vs. STATE OF U P	October 10, 2006
INDRAPAL SINGH Vs. STATE OF U P	December 8, 2006
INDU DEVI Vs. DISTRICT MAGISTRATE DISTRICT PANCHAYAT RAJ OFFICER ASSISTANT DEVELOPMENT OFFICER	January 31, 2006
INDU KHANNA Vs. ABHISHEK KUMAR SINGH	January 5, 2006
INDU KHANNA Vs. ABHISHEK KUMAR SINGH	May 1, 2006
INDU SRIVASTAVA (SMT.) AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 10, 2006
INTER COLLEGE KUSMAUL GORAKHPUR Vs. STATE OF U P	January 6, 2006
INTKHAP BANO Vs. KRISHNA GOPAL AND ANOTHER	December 12, 2006
IQBAL AHAMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	July 17, 2006
IQBAL BAHADUR SAKSENA Vs. DISTRICT JUDGE AND ORS.	November 3, 2006
IQBAL HUSSAIN Vs. STATE OF U P	August 23, 2006
IQBAL SINGH DILLON Vs. BOARD OF REVENUE UTTAR PRADESH	July 19, 2006
IRSHAD AHMAD MOHD IBRAHIM Vs. STATE OF U P	January 6, 2006
IRSHAD AND OTHERS Vs. DISTRICT MAGISTRATE, SAHARANPUR AND OTHERS	March 7, 2006
IRSHAD SAREEF KURAISHI Vs. STATE OF U P	May 4, 2006
ISHAQ Vs. STATE	September 18, 2006
ISHRAT Vs. STATE OF U P	October 19, 2006
ISHWAN DATT JOSH Vs. BHUWAN CHANDRA MUNGALI	February 10, 2006
ISHWAR CHAND Vs. STATE OF U P	November 14, 2006
ISHWAR DAS Vs. STATE OF U P	February 22, 2006
ISHWAR DUTT DWIVEDI Vs. AWAS EVAM VIKAS PARISHAD	April 4, 2006
ISHWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS	September 14, 2006
Ishwari Datt Joshi Vs. Bhuwan Chandra Mungali	October 2, 2006
ISLAMUDDIN Vs. UMESH CHANDRA TIWARI D M SANT KABIR NAGAR	December 18, 2006
ISRAR AHMAD Vs. DEVANAND	May 18, 2006
ISTKHAR S/O RAEES KHAN (IN JAIL) Vs. STATE OF UTTAR PRADESH	November 10, 2006
J C SETH Vs. STATE OF U P	October 19, 2006
J K AGRAWAL Vs. STATE OF UTTAR PRADESH	April 13, 2006
J K CONSTRUCTION ENGINEERS AND CONTRACTOR AND SRI S V RANGA REDDY Vs. UNION OF INDIA UOI	February 28, 2006
J K SINGH Vs. RAM DAYAL	July 5, 2006
J MAHIDHAR PRASAD MUNDEPE Vs. UNION OF INDIA	November 14, 2006
J S BIST Vs. STATE	October 9, 2006
J.U. PESTICIDES AND CHEMICALS PVT. LTD Vs. COMMISSIONER, TRADE TAX	October 10, 2006
JADID-UN-NISA ALIAS KALLO BEGUM Vs. FIRASAT JAHAN BEGUM	December 8, 2006
JAFAR Vs. STATE OF UP	January 20, 2006
JAFAR MAIN SADAQ MIAN Vs. QUISER JAHAN BEGUM	August 28, 2006
JAG JEEVAN PRASAD GUPTA Vs. LABOUR COURT GORAKHPUR	October 28, 2006
Jag Mohan Singh Vs. State of U.P. and others	March 22, 2006
JAG MOHAN SINGH, ETC. Vs. STATE OF U.P. AND OTHERS	February 23, 2006
JAGAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 3, 2006
JAGAN NATH Vs. STATE OF U P	May 15, 2006
JAGANNATH Vs. BOARD OF REVENUE U P ALLAHABAD	September 15, 2006
JAGANNATH BHATIA Vs. MADAN LAL AND OTHERS	August 18, 2006
JAGANNATH PRAJAPATI Vs. HON BLE ALLAHABAD HIGH COURT	October 19, 2006
JAGANNATH PRASAD BAJPAI Vs. D I O S KANPUR NAGAR	October 12, 2006
JAGANNATH PRASAD CHATURVEDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 3, 2006
JAGANNATH PRASAD CHATURVEDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 9, 2006
JAGANNATHIYA Vs. STATE OF U P	May 25, 2006
JAGAT NARAIN NIGAM Vs. SURAJ PRASAD SRIVASTAVA	September 4, 2006
JAGAT NARAYAN SINGH Vs. STATE OF U P	September 12, 2006
JAGAT PAL UPADHYAY Vs. COMMISSIONER BASTI DIVISION ADDITIONAL DISTRICT MAGISTRATE	January 12, 2006
JAGAT SINGH Vs. NIRARIJAN SINGH	November 30, 2006
JAGAT SINGH Vs. DIRECTOR OF EDUCATION	August 11, 2006
JAGAT SINGH Vs. ADHISHASI ABHIYANTA SICHAI KHAND KARYASHALA	June 9, 2006
JAGAT SINGH RAWAT Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ DISTRICT JUDGE PAURI GARHWAL AND	March 29, 2006
JAGDEO Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD	March 7, 2006
JAGDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	July 3, 2006
JAGDEV RAMDHAN Vs. STATE OF U P	April 27, 2006
JAGDISH Vs. DINESH CHANDRA GARG	April 28, 2006
JAGDISH Vs. STATE OF U P	March 20, 2006
JAGDISH Vs. STATE OF U P	September 7, 2006
JAGDISH Vs. STATE OF U.P.	August 25, 2006
JAGDISH CHANDRA JOSHI Vs. STATE OF UTTARANCHAL	March 6, 2006
JAGDISH KUMAR Vs. RAMESH CHANDRA SHARMA	December 12, 2006
JAGDISH LAL THAPAR AND OTHERS Vs. SMT. SHYAM MANI DEVI AND OTHERS	March 2, 2006
JAGDISH NARAIN Vs. BOARD OF REVENUE LUCKNOW	November 1, 2006
JAGDISH NARAYAN MEHRA Vs. PRESCRIBED AUTHORITY/C J M NAINITAL	June 7, 2006
JAGDISH PRASAD Vs. CHAIRMAN AND MANAGING DIRECTOR U P POWER CORPORATION LTD SHAKTI BHAWAN LUCKNOW	February 7, 2006
JAGDISH PRASAD SAINI Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR	November 17, 2006
JAGDISH SARAN Vs. STATE OF U P	February 10, 2006
JAGDISH SHARAN AGARWAL, BUILDING CONTRACTOR Vs. COMMISSIONER, TRADE TAX	October 9, 2006
JAGDISH SINGH Vs. SENIOR SUPERINTENDENT OF POLICE NAINITAL	February 23, 2006
JAGDISH SINGH Vs. STATE OF UTTARANCHAL	April 17, 2006
Jagdish Singh Vs. State of U.P. and another	February 2, 2006
JAGDISH SINGH SANJAY KUMAR Vs. STATE OF U P	April 3, 2006
JAGGA ALIAS JAGDISH Vs. STATE OF U P	August 17, 2006
JAGGE Vs. STATE OF U P	December 15, 2006
JAGNNATH Vs. BOARD OF REVENUE	September 15, 2006
JAGPAL SINGH Vs. STATE OF UTTARANCHAL	June 29, 2006
JAHANI Vs. SHASHI BALA	December 8, 2006
JAI BHAGWAN SINGH SHEORAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS COMMITTEE OF MANAGEMENT MAHARANA KHUMBHA	April 27, 2006
JAI BHARAT TRADING CO Vs. KRISHI UTPADAN MANDI SAMITI ETAH	May 23, 2006
JAI CHANDRA YADAV Vs. STATE OF U.P.	December 19, 2006
JAI DURGA ENTERPEISES Vs. STATE OF U P	May 17, 2006
JAI KRISHAN GOSWAMY Vs. IIND ADDITIONAL CIVIL JUDGE, MATHURA AND OTHERS	March 7, 2006
JAI NARAIN KHANNA Vs. IIND ADDL DISTRICT JUDGE MORADABAD	November 16, 2006
JAI NARAIN LAL Vs. VTH A.D.J., GORAKHPUR AND OTHERS	March 27, 2006
JAI NARAYAN SINGH Vs. STATE OF U P	July 5, 2006
JAI PRAKASH Vs. STATE OF U P	August 8, 2006
JAI PRAKASH Vs. STATE OF UTTARANCHAL	June 8, 2006
JAI PRAKASH Vs. DEVENDRA KUMAR SHARMA	August 22, 2006
JAI PRAKASH Vs. RAJENDRA PRASAD	November 1, 2006
JAI PRAKASH AGARWAL Vs. STATE OF U P	July 28, 2006
JAI PRAKASH ALIAS PINTOO Vs. STATE OF U P	September 6, 2006
JAI PRAKASH SAHU Vs. COMMISSIONER OF INCOME TAX	April 24, 2006
JAI PRAKASH SINGH BHUPAT SINGH Vs. REGISTRAR VEER BAHADUR SINGH PURVANCHAL UNIVERSITY TILAK DHARI COLLEGE	April 17, 2006
JAI PRAKASH TIWARI Vs. STATE OF U P	November 2, 2006
JAI PRATAP SINGH Vs. BOARD OF REVENUE U P LUCKNOW	September 7, 2006
JAI RAM SINGH YADAV Vs. STATE OF U P	November 9, 2006
JAI SINGH Vs. STATE OF U P	November 15, 2006
JAI SINGH YADAV Vs. STATE OF U P	April 3, 2006
JAINENDRA ALIAS CHHOTU SINGH Vs. STATE OF U P	December 21, 2006
JAIPAL SINGH MITTAL Vs. STATE OF U P	December 1, 2006
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF UTTARANCHAL	November 6, 2006
JAIRAM SINGH Vs. IST ADDL DISTRICT JUDGE BIJNOR	October 9, 2006
JAIVEER SURAJMAL Vs. RAGHUNANDAN SURAJBHAN SHIV KUMAR RAGHUNANDAN	August 29, 2006
JAL AKASH Vs. STATE OF U P	July 28, 2006
JALAL UDDIN Vs. STATE OF U P	August 24, 2006
JALALUDDIN Vs. GAON SABHA	September 5, 2006
JALESH BHATIA Vs. UPFC	March 23, 2006
JAMIL AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.	September 5, 2006
JAMIL AHMED Vs. STATE OF U P	May 4, 2006
JAMUNA DAS Vs. GANGA RAM AND ORS.	August 2, 2006
JAN KALYAN CHARITABLE TRUST Vs. STATE OF UTTAR PRADESH	April 12, 2006
JAN MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION SONEBHADRA	January 5, 2006
JAN MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION SONEBHADRA	September 5, 2006
JAN MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 9, 2006
JANARDAN Vs. LILA RANI BAKSHI WIDOW OF SRI RAVINDER NATH BAKSHI AND	June 26, 2006
JANARDAN SINGH Vs. STATE OF U P	December 4, 2006
JANGJEET Vs. STATE OF U P	November 27, 2006
JANKI PRASAD Vs. KASHI NATH MISHRA	September 21, 2006
JANNAT Vs. VIITH ADDL DISTRICT JUDGE AGRA	October 5, 2006
JAS RAM Vs. MOHAN CHANDRA	April 19, 2006
JASWANT SINGH Vs. D.D.C., BANDA AND OTHERS	March 29, 2006
JASWANT SINGH ALIAS TRILOK SINGH ALIAS TOKA Vs. STATE	September 20, 2006
JASWANT SINGH BISHT Vs. NAZMA BEGUM	August 2, 2006
JATA SHANKAR LAL SRIVASTAVA Vs. CHIEF GENERAL MANAGER	March 28, 2006
JAVED ALAM KHAN Vs. SHERWANI HIGHER SECONDARY SCHOOL ETAH	November 15, 2006
JAVED JAMEEL Vs. DISTRICT JUDGE LUCKNOW	May 5, 2006
JAWAHAR RAM Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER	September 7, 2006
JAWAHAR SINGH PARIHAR Vs. STATE OF U P	October 6, 2006
JAWED AKHTAR SIDDIQUI Vs. STATE OF U P	April 28, 2006
JAWWAD ALI SHAH IMAMBARA MUSLIM GIRLS DEGREE COLLEGE SOCIETY Vs. VICE CHANCELLOR DEEN DAYAL UPADHYA GORAKHPUR UNIVERSITY	September 27, 2006
Jayanand Nautiyal Vs. State of Uttaranchal	April 3, 2006
JAYANTA BANDHOPADHYAY Vs. U P POWER CORPORATION LTD	December 14, 2006
JAYANTI NAGAR SAHKARI AWAS SAMITI Vs. STATE OF U P	May 12, 2006
JAYANTIPRASAD SHUKLA Vs. PRESIDING OFFICER LABOUR COURT	December 21, 2006
JAYPEE GREENS LTD Vs. STATE	August 8, 2006
JEET BAHADUR KAUL Vs. STATE OF U.P. AND OTHERS	September 7, 2006
JEET SINGH Vs. STATE OF UTTARANCHAL	March 1, 2006
JHANAK SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL	May 5, 2006
JHINGE Vs. STATE OF U P	July 14, 2006
JHUNNI LAL AZAD Vs. DISTRICT MANAGER	August 24, 2006
JHURI Vs. ALDAN WILLIAM	May 3, 2006
JINENDRA KUMAR JAIN Vs. ADDITIONAL DISTRICT JUDGE	May 23, 2006
JITENDRA Vs. STATE OF U P	March 10, 2006
JITENDRA ALIAS JEETU Vs. STATE OF U P	May 4, 2006
JITENDRA KUMAR Vs. KRISHNA DUTT SHARMA	May 1, 2006
JITENDRA KUMAR Vs. STATE OF U P	February 20, 2006
JITENDRA KUMAR Vs. STATE OF U P	July 17, 2006
JITENDRA KUMAR ALIAS JITTU Vs. KRISHANA DUTT SHARMA	May 1, 2006
JITENDRA KUMAR SHARMA Vs. STATE OF U P	December 4, 2006
JITENDRA NATH SRIVASTAVA Vs. STATE OF U P	July 25, 2006
JITENDRA SINGH ALIAS JATAN SIROHI Vs. STATE OF U P	October 18, 2006
JITENDRA SINGH DALEL SINGH Vs. STATE OF U P	May 22, 2006
JITTAN SINGH Vs. STATE OF U P	December 8, 2006
JITTU SINGH ALIAS JITENDRA BAHADUR SINGH Vs. STATE OF U P	December 14, 2006
JIUET (DEAD) THROUGH LRS. AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	March 7, 2006
JOGENDER SINGH Vs. NEW INDIA ASSURANCE COMPANY	September 26, 2006
JOGENDRA SINGH Vs. STATE OF U P	July 4, 2006
JOKHAN PRASAD AND ANOTHER Vs. RAM PYARE AND ANOTHER.	March 9, 2006
JUGENDRA Vs. STATE OF U P	December 13, 2006
Jujhar Singh Vs. State of U.P. and others	December 19, 2006
JUMMA Vs. STATE OF U P	August 18, 2006
JUSTICE BIRENDRA DIKSHIT RETIRED Vs. STATE OF U P	August 18, 2006
JWALA PRASAD SRI KRIPA SHANKAR Vs. UNION OF INDIA	April 25, 2006
JYOTI BHUSHAN MISHRA AND ANOTHER Vs. DIVISIONAL FOREST OFFICER, GONDA NORTH, GONDA AND OTHERS	February 23, 2006
JYOTI KUMAR MALVIYA Vs. INDIAN FARMERS FERTILIZERS CO OPERATIVE LTD	March 21, 2006
JYOTI KUMAR SINGH Vs. STATE OF U P	January 24, 2006
K N MISHRA Vs. STATE OF U P	February 28, 2006
K S MISRA Vs. VISITOR ALIGARH MUSLIM UNIVERSITY VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY	February 10, 2006
K.B. BONE MILLS Vs. COMMISSIONER OF TRADE TAX	August 1, 2006
KABUTARI DEVI @ SAVITA Vs. SUPERINTENDENT OF POLICE, SONEBHADRA AND OTHERS	October 17, 2006
KADDI LAL CHUNNI LAL GAYA PRASAD Vs. LOK PAL SHARMA	January 23, 2006
KAFEEL AHMAD Vs. SATVINDRA KAUR	January 17, 2006
KAILASH CHAND Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE, MATHURA AND OTHERS	March 6, 2006
KAILASH CHAND SHARMA Vs. CITY MUNSIF-CUM-PRESCRIBED AUTHORITY	January 6, 2006
KAILASH CHANDRA Vs. BABOO RAM	July 19, 2006
KAILASH CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH AND OTHERS	July 21, 2006
KAILASH PATI PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS	April 17, 2006
KAILASH PATI PATHAK Vs. D I O S CHANDAULI	April 27, 2006
KAILASH PRAKASH Vs. DISTRICT AND SESSION JUDGE ALLAHABAD	September 6, 2006
KAILASH YADAV Vs. STATE OF U P	May 4, 2006
KALA DEVI Vs. SULTAN	February 22, 2006
KALI CHARAN Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD	February 21, 2006
KALI CHARAN VERMA ABHAY SINGH Vs. STATE OF UTTAR PRADESH	March 1, 2006
KALIKA PRASAD Vs. DISTRICT JUDGE RUDRAPRAYAG	August 10, 2006
KALIKA YADAV INDRA PRAKASH KESHAV PRASAD ALIAS KESHAR RAM AJORE Vs. STATE OF UTTAR PRADESH	September 5, 2006
KALLU Vs. STATE OF U P	November 10, 2006
KALPANA Vs. RAM SINGH	May 15, 2006
KALPANA AGARWAL Vs. STATE OF U P	September 15, 2006
KALUA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION BANDA	September 7, 2006
KALUA (SINCE DECEASED) Vs. IDWA KHAN (SINCE DECEASED) AND ANOTHER	March 28, 2006
KALYAN SINGH Vs. STATE OF U P	September 13, 2006
KAMAL CORPORATION Vs. COMMISSIONER, TRADE TAX	August 28, 2006
KAMAL KISHORE KHANNA Vs. BRIJ MOHAN SHARMA	November 13, 2006
KAMAL KUMAR Vs. HARI SHANKAR	February 27, 2006
KAMAL KUMARI SINGH Vs. STATE OF U.P.	October 13, 2006
KAMAL SAINI Vs. STATE OF U P	July 11, 2006
KAMAL SINGH Vs. FAIYAZAN	January 27, 2006
KAMAL SINGH SON OF KISHAN SINGH Vs. THE REGISTRAR, U.P. COOPERATIVE SOCIETIES	April 26, 2006
KAMLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	September 6, 2006
KAMLA GANDHI AND OTHERS Vs. SPECIAL JUDGE (E.C.) ACT, AGRA AND OTHERS	November 7, 2006
KAMLA PRASAD Vs. DISTRICT JUDGE ALLAHABAD	March 9, 2006
KAMLA TRIPATHI Vs. KANCHAN AGRAWAL	October 10, 2006
KAMLENDRA MISHRA RAJ BAHADUR MISHRA IN JAIL Vs. STATE OF U P	April 5, 2006
KAMLESH Vs. MUKHYA NIRWACHAN AYUKT	March 30, 2006
KAMLESH Vs. MUKYA NIRWACHAN AYUCT RAJYA NIRWACHAN AYOG U P LUCKNOW	March 3, 2006
KAMLESH Vs. STATE OF U P	October 5, 2006
KAMLESH BHARDWAJ Vs. STATE OF U P	September 8, 2006
KAMLESH BHARDWAJ & ANR. Vs. STATE OF U.P.	September 8, 2006
KAMLESH CHAND Vs. LALLAN BABU	May 22, 2006
KAMLESH VERMA Vs. SUPERINTENDENT DISTRICT JAIL BANDA	March 9, 2006
Kamta Prasad Vs. Behari	January 18, 2006
KAN CONSTRUCTIONS AND COLONIZERS PVT LTD Vs. ALLAN DEO NORONHA	August 29, 2006
KANCHAN Vs. STATE OF U P	January 2, 2006
KANCHAN UPADHYAY Vs. STATE OF U P	January 19, 2006
KANCHHI MAL SON OF RAM CHANDRA Vs. XTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND ANOTHER	March 9, 2006
KANEEZA KHATOON Vs. SHOBARATI	September 15, 2006
KANHAIYA LAL Vs. IIND ADDITIONAL SESSIONS JUDGE HARIDWAR	February 22, 2006
KANHAIYA LAL Vs. STATE OF U P	May 9, 2006
KANHAIYA LAL TIWARI Vs. STATE OF U P	July 28, 2006
KANHAIYA SINGH Vs. STATE OF UTTAR PRADESH	July 20, 2006
KANNU Vs. STATE OF U.P. AND OTHERS	February 23, 2006
KANPUR DEVELOPMENT AUTHORITY Vs. BOARD OF REVENUE U P AT ALLAHABAD	February 23, 2006
KANT MISHRA Vs. STATE OF U P	December 15, 2006
KANT RAJI DEVI Vs. STATE OF U P	October 17, 2006
KANTA PRASAD Vs. STATE OF U P	April 17, 2006
KANTI DEVI Vs. MOOLCHAND LALTA PRASAD	May 22, 2006
KANTU Vs. MUSARAM	August 31, 2006
KAPOOR FIRE WORKS Vs. COMMISSIONER OF TRADE TAX	March 10, 2006
KAPOOR GRAMO UDHYOG VIKAS SANSTHAN Vs. CHAIRMAN KHADI AND VILLAGE INDUSTRIES COMMISSION	March 28, 2006
KAPTAN SINGH Vs. JAGDISH SINGH	October 28, 2006
KARAM PAL SINGH Vs. STATE OF UTTARANCHAL	April 27, 2006
KARAN SINGH Vs. DESHRAJ	February 6, 2006
Karan Singh Vs. Prem Singh	February 21, 2006
KARHAL EDUCATION SOCIETY Vs. ASSISTANT REGISTRAR FIRM SOCIETIES AND CHITS	July 14, 2006
KARTAR SINGH Vs. DIRECTOR OF EDUCATION BASIC /ADHYAKSHA U P BOARD SHIKSHA PARISHAD LUCKNOW	November 16, 2006
KARTARA SINGH (DECEASED) THROUGH LRS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS	January 30, 2006
KASHI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR, AND OTHERS	November 8, 2006
KASHMIR SINGH Vs. SANTOSH SINGH PATINER	November 30, 2006
KASIM Vs. STATE OF U P	November 9, 2006
KASTURI Vs. STATE OF U P	September 7, 2006
KAUSHALAYA DEVI Vs. ADDL DISTRICT JUDGE COURT NO 1 SAHARANPUR	December 1, 2006
KAVITA GUPTA Vs. SUBHAS KUMAR GUPTA	November 16, 2006
KEDAR NATH AND OTHERS Vs. JOINT DIRECTOR, CONSOLIDATION, ALLAHABAD AND OTHERS	July 10, 2006
KEDAR NATH SINGH Vs. INSPECTOR GENERAL OF POLICE KANPUR ZONE KANPUR	August 29, 2006
KELA (SMT.) AND ANOTHER Vs. SATISH CHAND GARG AND OTHERS	November 9, 2006
KESAR DEVI Vs. A D J 1ST KANPUR NAGAR	August 24, 2006
KESAR ENTERPRISES LTD Vs. DY DIRECTORE OF CONSOLIDATION BAREILLY	January 9, 2006
KESARWANI AND COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 30, 2006
KESARWANI SHEETALAYA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I THE DEPUTY LABOUR COMMISSIONER	February 7, 2006
KESHAV GUPTA Vs. STATE OF U P	September 13, 2006
KEWAL KRISHNA OM PRAKASH Vs. IIIRD A D J	April 27, 2006
KEWLA PRASAD BIDESI Vs. BANK OF BARODA BRANCH MEJA ROAD	March 31, 2006
KHACHER MAL LATE SHRI CHAPPAN LAL AND RAKESH SRI KHACHER MAL Vs. STATE OF U P	May 2, 2006
KHADAG BAHADUR SINGH Vs. STATE OF U P	September 19, 2006
KHAG RAM Vs. STATE	March 28, 2006
KHEM CHAND Vs. STATE OF U P	February 7, 2006
KHEM CHAND @ KHEMI Vs. BOARD OF REVENUE, U.P. AND OTHERS	March 27, 2006
KHEM KARAN Vs. UNION OF INDIA	April 10, 2006
KHIM SINGH Vs. STATE OF UTTARANCHAL	May 16, 2006
KHURSHEED AHMAD Vs. GULZAR AHMAD	March 6, 2006
KHURSHEED BEGUM Vs. BASHIR AHMAD	December 18, 2006
KHUSHAL SINGH Vs. STATE OF U P	November 15, 2006
KHYALI RAM Vs. DISTRICT MAGISTRATE ETAWAH	February 24, 2006
KICHHA SUGAR COMPANY LTD Vs. TAXMACO LTD	July 18, 2006
KIKKAR SINGH Vs. STATE	June 27, 2006
KIRAN AGRAWAL Vs. HARI MOHAN GUPTA	September 21, 2006
Kiran Kumar Sahni Vs. Chief Judicial Magistrate Nainital	May 8, 2006
KIRAN SHANKER Vs. UNION OF INDIA	May 3, 2006
KIRAN SONKAR Vs. STATE OF U P	April 12, 2006
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P	February 16, 2006
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P	November 7, 2006
KISAN SAHKARI CHINI MILLS LTD. Vs. UNION OF INDIA (UOI) AND OTHERS	February 1, 2006
KISHAN CHAND Vs. STATE OF U P	January 25, 2006
KISHAN KUMAR ALIAS MUNNA LAL Vs. DISTRICT JUDGE NAINITAL	July 31, 2006
KISHAN LAL Vs. RAM SAHAY	September 5, 2006
KISHAN PAL ALIAS K P Vs. STATE OF UTTAR PRADESH	January 23, 2006
KISHAN RAM Vs. STATE OF U P	May 25, 2006
KISHAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER TRADE TAX	February 6, 2006
KISHORE SINGH Vs. ADDITIONAL COLLECTOR AGRA	November 21, 2006
KISHORI DEVI Vs. MASI CHARAN	July 4, 2006
KISHUN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS	March 10, 2006
KM ANJALI PIPLA Vs. STATE OF U P	April 28, 2006
KM KRISHNA Vs. STATE OF U P	August 24, 2006
KM SEEMA Vs. STATE OF U P	November 14, 2006
KM. MITHLESH SHARMA Vs. STATE OF U.P. AND OTHERS	May 18, 2006
KM. QUDSIA BEGUM Vs. SATYA MARG LODGE THEOSOPHICAL SOCIETY AND ORS.	May 19, 2006
KOMAL SINGH Vs. UNION OF INDIA	December 19, 2006
KOMAL SINGH Vs. GENERAL MANAGER P SYNDICATE BANK	September 5, 2006
KONA BANERJEE Vs. UNION OF INDIA	May 25, 2006
KRIPA SHANKER SINGH Vs. DEPUTY GENERAL MANAGER, U.P.S.R.T.C., VARNASI	August 22, 2006
KRIPAL SINGH SHISHODIYA Vs. DIRECTOR OF EDUCATION SECONDARY	October 30, 2006
KRISHAN DASS GOEL S O LATE SHRI JANESHWAR DAS Vs. STATE OF UTTAR PRADESH	May 8, 2006
KRISHAN PAL JAGVEER SINGH Vs. STATE OF UTTAR PRADESH	February 21, 2006
KRISHI UTPADAN MANDI SAMITI Vs. BRIJ BEHARI RAM GOPAL	April 27, 2006
KRISHNA AUTAR MITTAL Vs. SURESH BABU MITTAL	November 22, 2006
KRISHNA AUTAR TRIPATHI Vs. STATE OF U P	November 8, 2006
KRISHNA CHAND AND OTHERS Vs. A.D.J., GORAKHPUR AND OTHERS	April 18, 2006
KRISHNA CHANDRA GUPTA Vs. KALYANI DEVI	October 10, 2006
KRISHNA COLLEGE OF LAW Vs. STATE OF U P	July 19, 2006
KRISHNA DEO TOMAR Vs. IV ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS	January 25, 2006
KRISHNA KUMAR Vs. IIIRD A.D.J., BUDAUN AND OTHERS	February 27, 2006
KRISHNA KUMAR Vs. STATE OF U P	February 15, 2006
KRISHNA KUMAR Vs. STATE OF U P	July 27, 2006
KRISHNA KUMAR ALIAS PAPPU Vs. STATE OF U P	December 15, 2006
KRISHNA KUMAR AND JAI PRAKASH THROUGH SRI KRISHNA KUMAR S/O LATE JAI PRAKASH Vs. STATE OF U.P.	April 10, 2006
KRISHNA KUMAR DIVAULIYA AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 6, 2006
KRISHNA KUMAR DUBEY AND OTHERS, ETC. Vs. KARNAL EDUCATION SOCIETY, MAINPURI AND OTHER, ETC.	September 4, 2006
KRISHNA KUMAR PHULERA Vs. STATE OF UTTARANCHAL	September 8, 2006
KRISHNA KUMAR SINGH Vs. UNION OF INDIA (UOI)	September 25, 2006
KRISHNA MOHAN SRIVASTAVA Vs. STATE OF U P	November 1, 2006
KRISHNA MURARI AGARWAL, ETC. Vs. U.P. SUNNI CENTRAL BOARD OF WAQF AND OTHERS, ETC.	March 20, 2006
KRISHNA PAL SINGH Vs. STATE OF U P	July 17, 2006
KRISHNA PRASAD ARORA Vs. XTH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS	November 24, 2006
KRISHNA PRASAD ARORA Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI	March 24, 2006
KRISHNA SHANKER Vs. STATE OF U P	August 11, 2006
KRISHNA SINGH Vs. U P PUBLIC SERVICES TRIBUNAL I	May 23, 2006
KRISHNA VEER Vs. STATE OF U P	December 21, 2006
KSHAMA SAHAKARI AVAS SAMITI LTD Vs. STATE OF U P	August 25, 2006
KUBER SINGH Vs. UNION OF INDIA	August 28, 2006
Kuber Singh Vs. Union of India	July 28, 2006
KUKKU BALMIKI ALIAS MEMBER Vs. STATE OF U P	September 13, 2006
KULDEEP SINGH Vs. C.C.R. A./COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD AND ANOTHER	February 2, 2006
KULJEET SINGH Vs. STATE OF U.P.	September 13, 2006
KULWANT KAUR SIDHU Vs. RAHIMAN BAI GUDDI	April 10, 2006
KUMARI FARMIDA ALIAS SONA Vs. STATE OF U P	October 4, 2006
KUMARI SHABNOOR Vs. STATE OF U P	November 6, 2006
KUMARI SHAGUFTA Vs. STATE OF U P	July 17, 2006
KUNDAN LAL Vs. STATE OF UTTARANCHAL	December 19, 2006
KUNDAN LAL (SINCE DECEASED) & OTHERS Vs. ANIL KUMAR	July 12, 2006
KUNDAN SINGH Vs. STATE OF UTTARANCHAL	April 13, 2006
KUNJ BEHARI LAL Vs. U P SECONDARY EDUCATION SERVICE COMMISSION	March 23, 2006
KUNJ BIHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	November 21, 2006
KUNNU DARU Vs. STATE OF U P	February 23, 2006
KUNTA Vs. ASSTT DIRECTOR OF CONSOLIDATION	March 22, 2006
KUNWAR SINGH Vs. STATE OF U P	November 22, 2006
KUNWAR SINGH BISHT Vs. STATE OF UTTARANCHAL	July 31, 2006
KUNWAR SINGH KANNAUJIYA Vs. STATE OF U P	December 5, 2006
KUSUM SINGH Vs. STATE OF U.P.	September 19, 2006
LABHA Vs. STATE OF UTTARANCHAL	June 12, 2006
LAJJARAM LALAM Vs. KANHAI CHANDRA	May 26, 2006
LAKESH MEHTA Vs. S K JHA AST GENERAL MANAGER I DELHI STATE BANK OF PATIALA	February 2, 2006
LAKHAN SINGH Vs. MANAGING DIRECTOR UPSRTC LUCKNOW	November 24, 2006
LAKHMI CHAND SAHU Vs. IVTH ADDITIONAL DISTRICT JUDGE, JHANSI AND ANOTHER	February 16, 2006
LAKSHMAN AND ANOTHER Vs. STATE OF U.P. AND OTHERS	October 16, 2006
LAL ALIAS PARAM SUKH Vs. STATE OF UTTAR PRADESH	March 10, 2006
LAL BACHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	February 22, 2006
LAL CHAND Vs. ATWARI	September 1, 2006
LAL CHAND NISHAD Vs. STATE OF U P	November 9, 2006
LAL CHAND SRIVASTAVA AND OTHERS Vs. STATE OF U.P. AND OTHERS	May 4, 2006
LAL KHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARATH NAGAR AND OTHERS	October 10, 2006
LAL MANI PRASAD Vs. STATE OF U P	December 19, 2006
Lal Mohammad Vs. Deputy Director of Consolidation & Ors.	September 4, 2006
LAL MOHAN SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION VII REGION GORAKHPUR	November 15, 2006
LAL VEER Vs. HARSWAROOP SRI KHUSHHAL NATH SHILA	May 8, 2006
LALA Vs. PYARE LAL REP	September 1, 2006
LALA ALIAS PARAM SUKH Vs. STATE OF U P	March 10, 2006
LALA RAM Vs. HARI KANT AND OTHERS	January 30, 2006
LALA RAM AUTAR Vs. IIND ADDITIONAL DISTRICT JUDGE	March 10, 2006
LALA SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	November 27, 2006
LALIT Vs. STATE OF U P	December 7, 2006
LALIT Vs. STATE OF U P	September 25, 2006
LALIT KUMAR Vs. NEEL KANTHESHWAR AND ORS.	April 20, 2006
LALITA PRASAD Vs. UNION OF INDIA	November 16, 2006
LALJI GUPTA Vs. ADDL DISTRICT JUDGE/SPL JUDGE	August 29, 2006
LALJI PRASAD YATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	July 3, 2006
LALJI TANDON Vs. CITY MAGISTRATE	March 31, 2006
LALLAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	March 28, 2006
LALMANI MAURYA Vs. PUBLIC SERVICE COMMISSION	January 13, 2006
LALOO ALIAS NAHAR SINGH Vs. STATE OF U P	February 13, 2006
LALTA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER 1ST ALLAHABAD	July 26, 2006
LATOORI PRASAD Vs. STATE OF U P	January 4, 2006
LAUNG SHREE Vs. GANGA SAHAY	August 17, 2006
LAXMAN Vs. FIRST ADDL DISTRICT JUDGE VARANASI	April 24, 2006
LAXMAN KOTNALA Vs. GANGA YAMUNA GRAMIN BANK	May 15, 2006
LAXMAN SINGH Vs. STATE OF UTTARANCHAL	February 20, 2006
LAXMI DEVI Vs. STATE OF U P	May 8, 2006
LAXMI DEVI WIFE OF KUNWAR PAL Vs. KUNWAR PAL HARDEV	May 3, 2006
LAXMI NARAIN Vs. BRIJ BHUSHAN	April 28, 2006
LAXMI RATTAN COTTON MILLS A UNIT OF N T C U P LTD Vs. PRESIDING OFFICER LABOUR COURT IV	July 17, 2006
LCL JEWELLERY LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	October 13, 2006
LEELA BHANOTT Vs. PETROLUBE INDIA	March 24, 2006
LEKHRAJ Vs. XVITH ADDITIONAL DISTRICT JUDGE AND ORS.	May 15, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. LALA RAJA RAM	April 28, 2006
LILA PAT SINGH Vs. STATE OF U P	November 16, 2006
LILADHAR Vs. STATE OF U P	May 2, 2006
LILAWATI Vs. UNION BANK OF INDIA	August 23, 2006
LIYAKAT ALI Vs. STATE OF U P	March 28, 2006
LOCHAN YADAV Vs. STATE OF U.P. AND OTHERS	February 16, 2006
LOK BAHADUR Vs. STATE OF U P	October 26, 2006
LOKESH KUMAR Vs. STATE OF U P	September 19, 2006
LOKESH KUMAR GARG & ORS Vs. RAM AWTAR SHARMA & ORS	April 25, 2006
LOKMAN SINGH Vs. DEPUTY GENERAL MANAGER WESTERN ZONE U P S R T C MEERUT	September 20, 2006
LONDU LAL RAGHUBIR PRASAD Vs. COMMISSIONER OF INCOME TAX	August 30, 2006
LUCENT TECHNOLOGIES PVT TD Vs. COMMISSIONER TRADE TAX	February 28, 2006
LUKMAN KHAN Vs. STATE OF U P	August 21, 2006
M K SOAP INDUSTRIES ZAHIRUDDIN SAIFI NASIRUDDIN Vs. GHAZIABAD URBAN CO OPERATIVE BANK LTD	May 24, 2006
M T KHAN Vs. STATE OF UTTARANCHAL	August 25, 2006
M/S RANBAXY LABORATORIES LTD. Vs. UNION OF INDIA AND OTHERS	July 20, 2006
M/S. GLOBAL SPIN WEAVE LTD. Vs. CUSTOMS, EXCISE AND SERVICES TAX AND OTHERS	March 28, 2006
M/S. HINDUSTAN LEASE AND CONSTRUCTIONS (HUF) Vs. UNION OF INDIA AND ANOTHER	September 4, 2006
M/S. HOTEL VILAS AND ANR. Vs. ANIL ROY AND ORS.	November 24, 2006
M/S. KISANOTTHAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs. O.P. SRIVASTAVA	September 21, 2006
M/S. MAYOR MACHINERY MART Vs. ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS	August 28, 2006
M/S. RAJ RATAN CASTINGS PVT. LTD. Vs. UNION OF INDIA AND OTHERS	September 13, 2006
M/S. SRI BANSAL T.V. CENTRE Vs. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	May 16, 2006
M/S. YOGENDRA KUMAR VIRENDRA KUMAR Vs. STATE OF U.P.	May 27, 2006
MAA VAISHNO COAL DEPOT Vs. COMMISSIONER OF TRADE TAX	April 19, 2006
MAAN BABU DUBEY Vs. STATE OF U P	April 28, 2006
MAAN BABU DUBEY Vs. STATE OF U.P.	May 16, 2006
MADAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS	January 23, 2006
MADAN BHAIYA Vs. STATE OF U P	December 21, 2006
MADAN MOHAN KUKRETI Vs. GEETA BHAWAN	March 6, 2006
MADAN MOHAN SHARMA Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT	November 2, 2006
MADHAV SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA CAMP AT MAHOBA	February 28, 2006
MADHU MISHRA Vs. ADDITIONAL JUDG FAMILY COURT	February 28, 2006
MADHUBALA Vs. STATE OF U P	December 11, 2006
MADHYA PRADESH STATE Vs. DISTRICT JUDGE DINESH CHANDRA AND MAHESH CHANDRA SONS OF GOPAL PRASAD AND	July 14, 2006
MAHABIR PRASAD Vs. XLTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	March 6, 2006
MAHABIR PRASAD Vs. SRI JAI DAYAL DALMIA AND ORS.	July 10, 2006
MAHABIR UDYOG SANSTHAN Vs. COMMISSIONER OF TRADE TAX	April 12, 2006
MAHADEO Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	April 4, 2006
MAHANAGAR GHAZIABAD CHETNA MUNCH Vs. STATE OF U P	December 8, 2006
MAHARAJ SINGH Vs. STATE	December 8, 2006
MAHARAJ SINGH AND OTHERS Vs. DISTRICT JUDGE, ETAWAH AND OTHERS	April 27, 2006
MAHARAJ YADAV S/O SHRI PANCHU RAM Vs. STATE OF U.P.	August 21, 2006
MAHARAJA MARTAND SINGHDR SAJJAN SINGH Vs. MAHARANI PRAVEEN KUMARI	July 21, 2006
MAHARAJI EDUCATIONAL TRUST Vs. PUNJAB AND SIND BANK	April 26, 2006
MAHAVIR PRASAD VARUN Vs. KALAUDI RAM	November 7, 2006
MAHAVIR SAHKARI AVAS SAMITILTD Vs. STATE OF U P	September 26, 2006
MAHENDRA KUMAR Vs. JUDGE SMALL CAUSE COURT/CIVIL JUDGE JUNIOR DIVISION BUDAUN	December 1, 2006
MAHENDRA KUMAR Vs. VTH A D J	August 4, 2006
MAHENDRA KUMAR YADAV Vs. STATE OF U P	September 5, 2006
MAHENDRA NARAIN DUBEY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS	July 26, 2006
MAHENDRA PAL AND ANOTHER Vs. VIIITH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS	January 5, 2006
MAHENDRA PATEL RAMCHANI PATEL Vs. STATE OF UTTAR PRADESH	April 17, 2006
MAHENDRA PRATAP SINGH Vs. VIRENDRA PRATAP SINGH	March 28, 2006
MAHENDRA SINGH Vs. STATE	March 22, 2006
MAHENDRA SINGH Vs. STATE OF U P	April 28, 2006
MAHENDRA SINGH YADAV Vs. STATE OF U P	January 23, 2006
MAHENDRA YADAV Vs. OM PRAKASH	September 20, 2006
MAHESH Vs. STATE OF U P	February 8, 2006
MAHESH CHANDRA Vs. BOARD OF REVENUE U P ALLAHABAD	December 6, 2006
MAHESH CHANDRA AGARWAL Vs. STATE OF UTTAR PRADESH	March 27, 2006
MAHESH CHANDRA SHARMA Vs. IIND ADDL DISTRICT JUDGE MATHURA	April 27, 2006
MAHESH CHANDRA SHARMA Vs. COMMITTEE OF MANAGEMENT AND ANOTHER	May 15, 2006
MAHESH CHANDRA SHARMA Vs. SEEMA DEVI	September 15, 2006
MAHESH CHANDRA SHARMA SRI ISHWAR DAYAL SHARMA Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION	February 15, 2006
MAHESH CHANDRA SINGH BISHT Vs. SECRETARY DEFENCE GOVT OF INDIA	February 15, 2006
MAHESH KUMAR Vs. STATE OF U P	January 23, 2006
MAHESH KUMAR SINGH Vs. STATE OF U P	August 10, 2006
MAHESH RAI YADAV TRIBHUWAN RAI Vs. BOARD OF DIRECTORS FATEHPUR KSHETRIYA GRAMIN BANK	April 6, 2006
MAHESH SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	February 2, 2006
MAHESH SINGH SARASWATI INTER COLLEGE Vs. STATE OF U P	February 28, 2006
MAHESHWARI OXYGEN PVT LTD Vs. DEEP LIVE STOCK PVT LTD	December 20, 2006
MAHESHWARI PRASAD MISHRA Vs. ACHALA KHANNA DIRECTOR STATE EDUCATION RESEARCH AND TRAINING BOARD	July 12, 2006
MAHFOOZ HUSAIN KHAN ALTAF HUSAIN Vs. STATE OF U P	March 28, 2006
MAHFUZUL QAMAR Vs. STATE OF U P	May 8, 2006
MAHIM PATRAM PRIVATE LTD. Vs. UNION OF INDIA	May 3, 2006
Mahmood Ali Vs. State of U.P.& Ors.	August 24, 2006
MAHRAJ SINGH Vs. STATE OF U P	March 8, 2006
Maina Devi (Smt.) Vs. State Election Commission and others	April 24, 2006
MAJID Vs. RAHMAT ULLAH	November 8, 2006
MAJID HUSAIN KHAN Vs. A D J NO 6 SHAHJAHANPUR	May 18, 2006
MAKHAN SINGH Vs. STATE OF UTTARANCHAL	August 19, 2006
MALIK MOHAMMAD Vs. STATE OF U P	December 13, 2006
MALIK MOHAMMAD & ORS Vs. STATE OF U P & ANR	December 11, 2006
MALKHAN Vs. STATE OF U.P.	December 19, 2006
MALKHAN SINGH Vs. STATE OF U P	October 17, 2006
MALKHAN SINGH Vs. VIMALA DEVI	April 25, 2006
MALOOK NAGAR Vs. MOHD SHAHID ALIAS HAJI SHAHID AKHLAQ	January 17, 2006
MAM RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	September 4, 2006
MAMTA SWIVEDI Vs. SUDHEER DWIVEDI	December 18, 2006
MAN MOHAN BHATNAGAR Vs. 8TH ADDITIONAL DISTRICT AND SESSIONS JUDGE	March 31, 2006
MAN SINGH Vs. DHARAM SINGH	March 27, 2006
MAN SINGH Vs. STATE OF U P	January 27, 2006
MAN SINGH Vs. ADDITIONAL COLLECTOR MUZAFFARNAGAR	October 20, 2006
MANAKTALA CHEMICALS PVT. LIMITED Vs. STATE OF U.P.	July 10, 2006
MANARAJ YADAV Vs. STATE OF U P	August 21, 2006
MANBHAWATI Vs. STATE OF U P	April 19, 2006
MANGAL SINGH Vs. STATE OF UTTAR PRADESH	April 6, 2006
MANGAL SINGH Vs. BOARD OF REVENUE	July 28, 2006
MANGANA NAND Vs. STATE OF U P	April 17, 2006
MANGAT RAM Vs. DISTRICT JUDGE DISTRICT PAURI GARHWAL	February 14, 2006
MANGE Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS	August 28, 2006
MANGESH KUMAR Vs. STATE OF U P	January 5, 2006
MANGROO SARJUAND Vs. RAM SUMER RAM SAMUJH	May 26, 2006
MANI RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	September 7, 2006
MANISH ENGINEERING ENTERPRISES Vs. MANAGING DIRECTOR IFFCO NEW DELHI	September 22, 2006
MANISH KUMAR RAI Vs. STATE OF U P	September 21, 2006
MANISH RAI Vs. STATE OF U P	September 1, 2006
MANJEET SINGH ABATED S O KASHMIR SINGH AND NAVENDRA SINGH S O SWARN SINGH Vs. STATE	March 8, 2006
MANJHARI Vs. IIND ADDL DISTRICT JUDGE	December 21, 2006
MANJOO MOHAN SHUKLA Vs. DIRECTOR OF EDUCATION	March 8, 2006
MANJU (SMT ) ALIAS DAWAR AND OTHERS Vs. STATE OF U P AND ANOTHER	September 18, 2006
MANJU MEHRA Vs. VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND	August 30, 2006
MANMOHAN BHATNAGAR MEERUT Vs. VLLLTH ADDL DISTRICT AND SESSIONS JUDGE MEERUT	March 31, 2006
MANNAN Vs. STATE OF U P	April 20, 2006
MANNI LAL Vs. UNIVERSITY OF ALLAHABAD	August 4, 2006
MANOJ Vs. STATE OF U P	August 8, 2006
MANOJ DUBEY Vs. STATE OF U.P.	December 19, 2006
MANOJ KRISHNA SHUKLA Vs. MAHABIR SWAROOP SAXENA & ORS.	September 27, 2006
MANOJ KUMAR Vs. STATE OF U P	October 30, 2006
MANOJ KUMAR Vs. STATE OF U P	November 20, 2006
MANOJ KUMAR Vs. COMMISSIONER SAHARANPUR DIVISION	March 8, 2006
MANOJ KUMAR Vs. COMMISSIONER SAHARANPUR DIVISION SAHARANPUR	August 3, 2006
MANOJ KUMAR GUPTA Vs. STATE OF U P	November 6, 2006
MANOJ KUMAR KESHARWANI Vs. SANJAI KUMAR KESHARWANI	August 10, 2006
MANOJ KUMAR MISRA Vs. AMAR SINGH	February 13, 2006
MANOJ KUMAR PANDEY Vs. STATE OF U P	February 27, 2006
MANOJ KUMAR PANDEY Vs. STATE OF U. P. & ORS.	October 10, 2006
MANOJ KUMAR PATHAK Vs. STATE OF UTTARANCHAL	February 25, 2006
MANOJ KUMAR SHARMA Vs. STATE OF U P	October 16, 2006
MANOJ KUMAR SHUKLA Vs. DISTRICT RURAL DEVELOPMENT AGENCY, KANPUR NAGAR AND OTHERS	February 28, 2006
MANOJ KUMAR SWAMI Vs. STATE OF U P	February 10, 2006
MANOJ SINGH Vs. ADDL. DISTRICT JUDGE	April 27, 2006
MANOJ SUYAL Vs. GENERAL MANAGER ALLAHABAD BANK	December 18, 2006
MANRAJ Vs. LAXMI NARAIN	October 18, 2006
MANSA SINGH Vs. UNION OF INDIA	November 2, 2006
MANSA YADAV Vs. STATE OF U P	January 24, 2006
MANSUR AHMAD Vs. STATE OF U P	September 15, 2006
MANVENDRA SINGH ALIAS SONU Vs. UNION OF INDIA	April 28, 2006
MANZOOR ALI Vs. AZIZ FATMA	February 22, 2006
MARKANDE Vs. SUDAMA CHAUDEY	October 11, 2006
MARKANDEY SARDAR Vs. GIRIJA PRASAD	November 17, 2006
MARSHAL SECURITIES ENTERPRISES Vs. STATE OF U P	September 13, 2006
MASSA SINGH Vs. STATE	August 8, 2006
MASTER ARJUN Vs. SHIVANI CHANDRA	May 25, 2006
MASUMAN W/O FAIZ MOHD Vs. STATE OF UTTAR PRADESH	September 25, 2006
Masuria Deen and others Vs. Amriti and another	October 10, 2006
MATA CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	October 12, 2006
MATA DEEN Vs. STATE OF U P	July 18, 2006
MATA PRASAD Vs. ADDL SESSIONS JUDGE F T C VTH PRATAPGARH	May 24, 2006
MATA PRASAD BHASKER Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW	August 22, 2006
MATA SEWAK Vs. SARJU PRASAD	March 30, 2006
MATGANJAN SINGH Vs. STATE OF U.P. AND OTHERS	November 17, 2006
MATHURA PRASAD Vs. STATE OF U P	August 25, 2006
MAUJI LAL Vs. RAMWATI	November 24, 2006
MAULANA MURSHID ALI QUADRI Vs. STATE OF U P	September 27, 2006
MAWANA SUGAR LTD Vs. STATE OF U P	March 20, 2006
MAYA DEVI Vs. HIRA LAL	September 5, 2006
MAYAWATI Vs. NEW INDIA ASSURANCE COMPANY LTD	November 18, 2006
MEDNI BHOOSHAN Vs. STATE OF U P	December 12, 2006
MEENA SAHU Vs. LIFE INSURANCE CORPORATION OF INDIA	January 18, 2006
MEERA DEVI Vs. A D J COURT NO XIII	January 12, 2006
MEERA PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS	September 26, 2006
MEERA TRIPATHI RAM PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH	May 23, 2006
MEHARBAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS	September 13, 2006
MEHMOOD ALI ALIAS MEHMOOD RAFI Vs. STATE OF U P	August 18, 2006
MEHNDI HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 20, 2006
METAL TECHNOLOGY CORPORATION Vs. LABOUR COURT	February 28, 2006
METHODIST GIRLS INTER COLLEGE BAREILLY Vs. ALKA	August 2, 2006
MIRA LAL & SONS Vs. COMMISSIONER OF INCOME TAX	December 6, 2006
MIRZA QAZIM RAZA BEG Vs. IVTH A D J	May 26, 2006
MOAZZAM ALI Vs. STATE OF U P	August 4, 2006
MOBIN Vs. STATE OF UTTARANCHAL AND	October 27, 2006
MOBIN Vs. STATE OF U P	May 2, 2006
MOBIN UDDIN Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ORS.	December 4, 2006
MODI CLOTH MILLS Vs. STATE OF U P	January 9, 2006
MODI THREADS LTD Vs. HELAM BROTHERS	March 28, 2006
MOHAMMAD AHMAD ALIAS LALLU Vs. STATE OF U P	February 13, 2006
MOHAMMAD ASLAM Vs. OM PRAKASH DWIVEDI	May 15, 2006
MOHAMMAD AYYUB SIDDIQUI MOHAMMAD YAKUB SIDDIQUI Vs. COMMITTEE OF MANAGEMENT ABDUL KARIM KHAN INTER COLLEGE	May 10, 2006
MOHAMMAD FAROOQ Vs. ADDITIONAL DISTRICT JUDGE, BAREILLY	January 13, 2006
MOHAMMAD HANEEF Vs. STATE OF U P	October 13, 2006
MOHAMMAD IQBAL RAJA Vs. ADDITIONAL DISTRICT EDUCATION OFFICER BASIC	November 17, 2006
MOHAMMAD SIDDIQUE Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 8, KANPUR NAGAR AND OTHERS	November 10, 2006
MOHAMMAD UMAR Vs. COLLECTOR DISTRICT MAGISTRATE	February 28, 2006
MOHAMMAD WASEEM Vs. IZRAUL HAQ	January 24, 2006
MOHAMMED AKRAM HUSAIN Vs. BAIJNATH	December 12, 2006
MOHAN BABU Vs. PRAKASH CHAND	September 6, 2006
MOHAN BAJPAI Vs. STATE OF U P	April 27, 2006
MOHAN CHANDRA UPRETI Vs. STATE OF UTTARANCHAL	March 3, 2006
MOHAN DAIRY Vs. UNION OF INDIA	January 25, 2006
MOHAN LAL Vs. U P CO-OPERATIVE INSTITUTIONAL SERVICES BOARD	November 24, 2006
MOHAN LAL AND ANOTHER Vs. COLLECTOR, BANDA AND OTHERS	September 4, 2006
MOHAN MAHALI Vs. STATE OF U P	August 4, 2006
MOHAN SINGH Vs. BOARD OF REVENUE	February 6, 2006
Mohan Singh Panwar Vs. State of Uttaranchal	December 6, 2006
MOHAN STEEL LIMITED Vs. COMMISSIONER, TRADE TAX	December 19, 2006
MOHAR SINGH Vs. LAXMI CHAND	February 16, 2006
MOHAR SINGH Vs. HARISH CHANDRA AND ORS.	September 12, 2006
MOHD ISMIL Vs. II ADDITIONAL DISTRICT JUDGE JHANSI	April 24, 2006
MOHD ABID DECEASED Vs. STATE OF U P	March 2, 2006
MOHD ALI Vs. DISTRICT JUDGE AZAMGARH	October 17, 2006
MOHD ANWAR KHAN Vs. HARISH CHANDRA	May 5, 2006
MOHD ARIF Vs. STATE OF U P	October 10, 2006
MOHD ASAD ALI Vs. STATE OF U P	July 6, 2006
MOHD ASHRAF ALIAS KHALID AZEEM Vs. STATE OF U P	March 27, 2006
MOHD ASLAM KHAN Vs. STATE OF U P	July 14, 2006
MOHD ATIQ ULLAH GANZAFFAR ULLAH Vs. STATE OF UTTAR PRADESH	February 16, 2006
MOHD AYYUB Vs. STATE OF U P	March 10, 2006
MOHD FAROOQ Vs. ADDL COMMISSIONER-II ALLAHABAD DIVISION ALLAHABAD	November 7, 2006
MOHD FAROOQ Vs. ADDL COMMISSIONER IIND ALLAHABAD DIVISION	July 11, 2006
MOHD FARUQ Vs. NIZAMUDDIN	August 25, 2006
MOHD FEROJ Vs. STATE OF U P	November 3, 2006
MOHD HASAN ASKARI Vs. STATE OF U P	November 27, 2006
MOHD IBRAHIM ALIAS MUNNA Vs. MOHD AHMAD	August 23, 2006
MOHD IDRIS Vs. R C AND E O /ADDL CITY MAGISTRATE III KANPUR NAGAR	August 1, 2006
MOHD ISHAQUE Vs. STATE OF UTTAR PRADESH	April 28, 2006
MOHD ISRAILEE Vs. STATE OF U P	February 13, 2006
MOHD KALEEM ALIAS KAMMU Vs. STATE OF U P	September 26, 2006
MOHD KALIM Vs. COMMISSIONER VARANASI DIVISION VARANASI	February 23, 2006
MOHD NIHAL SIDDIQUI Vs. STATE OF U P	November 2, 2006
MOHD RAIS KHAN Vs. NASEEB ULLAH KHAN	February 1, 2006
MOHD RAIS KHAN Vs. NASEEB ULLAH KHAN	January 2, 2006
MOHD SAJID ANSARI Vs. STATE OF U P	April 10, 2006
MOHD SAJID ANSARI Vs. STATE OF U P	October 4, 2006
MOHD SHAFIQ QURAISHI Vs. IIIRD ADDL DISTRICT JUDGE KANPUR NAGAR	April 27, 2006
MOHD SHAFIQUE Vs. SANTOSH KUMAR PANDEY	February 24, 2006
MOHD SHAHID Vs. ADDL DISTRICT JUDGE BIJNOR	September 3, 2006
MOHD SHAHID ABDUL GHAFOOR Vs. ADDITIONAL DISTRICT JUDGE	March 9, 2006
MOHD SHARFARAZ Vs. DEPUTY DIRECTOR ADMINISTRATION RAJYA KRISHI UTPADAN MANDI PARISHAD	March 10, 2006
MOHD SHARIF Vs. STATE OF U P	September 11, 2006
MOHD SIDDIQ Vs. KM HANNI VARSHANEY	August 31, 2006
MOHD SOHRAB KHAN S O SHRI SHAFI AHMAD Vs. ALIGARH MUSLIM UNIVERSITY	July 3, 2006
MOHD TABIB KHAN Vs. STATE OF UTTAR PRADESH	April 4, 2006
MOHD UMAR Vs. STATE OF U P	March 10, 2006
MOHD VAKIL KHAN Vs. STATE OF UTTAR PRADESH	April 25, 2006
MOHD WASIM KHAN Vs. COMMISSIONER, TRADE TAX	April 26, 2006
MOHD YAQUB Vs. SHABBIR	December 8, 2006
MOHD YASIN ANSARI Vs. UNION OF INDIA	February 6, 2006
MOHD YUSUF Vs. ADDL DISTRICT JUDGE ETAH	August 23, 2006
MOHD. AYUB Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.	February 27, 2006
MOHD. AYYUB Vs. DISTRICT JUDGE, LUCKNOW & ANR.	August 30, 2006
MOHD. FAROOKH (DEAD) Vs. XIXTH ADDITIONAL DISTRICT JUDGE AND ORS.	October 17, 2006
MOHD. HALEEM Vs. JOINT DIRECTOR OF CONSOLIDATION, JALAUN AT ORAI AND OTHERS	July 20, 2006
MOHD. HANIF Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	September 8, 2006
MOHD. IBRAHIM @ MUNNA Vs. MOHD. AHMED.	August 23, 2006
MOHD. ILYAS Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.	February 1, 2006
MOHD. SHAHID MANSURI Vs. VOICE CHANCELLAR OF UNIVERSITY	August 31, 2006
MOHD. SHARIF Vs. XIITH ADDITIONAL DISTRICT JUDGE AND ORS.	January 4, 2006
MOHD. SOHAIL Vs. ADDITIONAL DISTRICT JUDGE-10, LUCKNOW AND ANOTHER	August 4, 2006
MOHD. TAHIR KHAN Vs. MOHD. YUNUS KHAN AND ORS.	April 25, 2006
MOHD. USMAN KHAN Vs. STATE OF U.P.	September 11, 2006
MOHENDRA KAUR CHAUDHARY Vs. BHOLE	December 18, 2006
MOHIT BHATNAGAR Vs. STATE OF U P	July 25, 2006
MOHIT KUMAR Vs. MRS. LILU KUMAR AND OTHERS	September 8, 2006
MOHIT KUMAR JALAUN Vs. COMMISSIONER JHANSI DIVISION JHANSI	August 29, 2006
MOHIT RAWAT Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH	October 19, 2006
MOINUL HAQ Vs. IIIRD ADDL DISTRICT JUDGE BASTI	October 9, 2006
MOLAHEY Vs. STATE OF U P	February 8, 2006
MONA Vs. STATE OF U P	November 17, 2006
MONICA KUMAR Vs. STATE OF UTTAR PRADESH	August 24, 2006
MONNET SUGAR LIMITED Vs. STATE OF U P	January 30, 2006
MONTU GAJENDRA Vs. STATE OF UTTAR PRADESH	March 1, 2006
MOOL CHAND Vs. STATE OF U P	February 10, 2006
MOOL CHAND Vs. STATE OF U P	April 28, 2006
MOOL CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS	April 12, 2006
MOOLWATI Vs. UTTARANCHAL ROAD TRANSPORT CORPORATION	April 12, 2006
MOTHA Vs. HARPAL SINGH	November 2, 2006
MOTI GOEL Vs. STATE OF U P	October 19, 2006
MOTI LAL Vs. CHANDRAKALI	August 30, 2006
MOTI LAL PADAMPAT UDYOG LTD Vs. COMMISSIONER OF INCOME TAX	October 26, 2006
MOTILAL PADAMPAT UDYOG LTD Vs. CIT	September 26, 2006
MOTILAL PADAMPAT UDYOG LTD. Vs. COMMISSIONER OF INCOME TAX	October 16, 2006
MRATYUNJAY SINGH Vs. STATE OF U P	August 7, 2006
MRS. DORIS HEROLD MEYER Vs. XTH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	April 28, 2006
MUFEES Vs. STATE OF U P	February 27, 2006
MUFEES Vs. STATE OF U P	September 7, 2006
MUKEEM ULLAH Vs. STATE OF UTTAR PRADESH	March 7, 2006
MUKESH CHANDRA Vs. STATE OF UTTARANCHAL	March 21, 2006
MUKESH KHARE Vs. STATE OF U P	January 27, 2006
MUKESH KUMAR Vs. STATE OF U P	March 10, 2006
MUKESH KUMAR GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE UDHAM SINGH NAGAR	August 23, 2006
MUKESH SINGH CHAUHAN SRI K P S CHAUHAN RANDHIR SINGH CHAUHAN Vs. STATE OF U P DIRECTOR SECONDARY EDUCATION	April 27, 2006
MUKH LAL RAM Vs. MANAGING DIRECTOR U P S R T C LUCKNOW	January 30, 2006
MUKHLAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	July 10, 2006
MUKHTAR AHMAD Vs. SIRAJUL HAQ	July 9, 2006
MUKHTAR AHMAD AKBAR SHAH Vs. STATE OF U P	May 2, 2006
MUKHTIARA SINGH Vs. GAINDI	February 27, 2006
MUKUND SINGH Vs. JOINT DIRECTOR OF EDUCATION SANYUKTA SHIKSHA NIDESHAK BASTI	October 27, 2006
MULLAN YADAV Vs. ADDITIONAL DISTRICT JUDGE AND ORS.	November 27, 2006
MULLU Vs. DY DIRECTOR OF CONSOLIDATION HAMIRPUR	September 4, 2006
MUNARI Vs. SUMANTA	September 1, 2006
MUNAWAR RANA AND PREMWATI Vs. JAGDISH PRASAD	March 30, 2006
MUNDRI LAL Vs. SUSHILA RANI	October 19, 2006
MUNENDRA ALIAS CHANDRA PAL Vs. STATE OF U P	September 14, 2006
MUNENDRA ALIAS MUNNA LAL SHARMA Vs. STATE OF U P	December 12, 2006
MUNENDRA PAL SINGH CHAUHAN Vs. CHAIRMAN AND MANAGING DIRECTOR C M D U P RAJYA VIDYUT UTPADAN NIGAM LTD	November 28, 2006
MUNICIPAL BOARD BAREILLY Vs. CESS APPELLATE AUTHORITY LUCKNOW	August 22, 2006
MUNNA Vs. RAJ KISHORI DIXIT	January 5, 2006
MUNNA ALIAS TEERTHRAJ S/O GANGESHWAR PANDEY Vs. STATE OF UTTAR PRADESH	December 18, 2006
MUNNA LAL Vs. DIRECTOR HANDICAP WELFARE DEPARTMENT	January 31, 2006
MUNNA LAL Vs. KAISHAV PRASAD DASS	November 21, 2006
MUNNA LAL ALIAS MUNNA BABU RAM SWARUP Vs. STATE OF UTTAR PRADESH	May 10, 2006
MUNNA LAL PATEL ALIAS RAVINDRA KUMAR SINGH SRI SIYA RAM SINGH IN JAIL Vs. STATE OF U P	April 10, 2006
MUNNA LAL SHARMA Vs. STATE OF U P	August 11, 2006
MUNNA RAM BAL KISHUN RAM Vs. STATE OF U P	May 16, 2006
MUNNA SINGH ALIAS BHUPENDRA SINGH Vs. STATE OF U P	March 1, 2006
MUNNI Vs. ADDITIONAL DISTRICT JUDGE	January 27, 2006
MUNNI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	November 14, 2006
MUNNI RAM SRI NIROHI RAM Vs. STATE OF U P	May 23, 2006
MUNSHA SINGH Vs. STATE	April 18, 2006
MUNSHI SHAMSUDDIN Vs. 1ST ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS	April 25, 2006
MUNSHI SINGH AND ZILEDAR SINGH Vs. DEPUTY SINGH	March 28, 2006
MURTAZA ALI Vs. STATE OF U P	January 23, 2006
MUSLIM SIDDIQUI BHAI LAL SHUKLA Vs. A S SIDDIQUI	November 17, 2006
MUSTAQ ALIAS MUSTAFA Vs. STATE OF U P	September 15, 2006
MUZAZIR HUSAIN MAZARUL HASAN Vs. STATE OF UTTAR PRADESH	May 9, 2006
N I I T LTD Vs. APEX COMPUTERS SERVICES PVT LTD	December 22, 2006
NABBU Vs. STATE OF U P	March 6, 2006
NABI AHMAD ALIAS NABI JAN KHAN LAL KHAN Vs. STATE OF UTTAR PRADESH	February 20, 2006
NAFEES Vs. SARDARI BEGUM	August 21, 2006
NAGAR NIGAM ALLAHABAD Vs. RABIYA BEGUM	October 5, 2006
NAGAR NIGAM, BAREILLY Vs. SHANTI DEVI VARSHNEY AND OTHERS	March 2, 2006
NAGAR NIGAM, GHAZIABAD Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	April 4, 2006
NAGAR PALIKA HARIDWAR Vs. CHIEF JUDICIAL MAGISTRATE SAHARANPUR	July 18, 2006
NAGAR PALIKA MIRZAPUR Vs. VINODEE LAL SHARMA	February 20, 2006
NAGARI PRACHARNI SABHA VARANASI Vs. SHIV SHANKER MISRA	November 28, 2006
NAGENDRA RAI Vs. REGISTRAR U P CO-OPERATIVE SOCIETY U P LUCKNOW	September 12, 2006
NAGENDRA SINGH Vs. BOARD OF DIRECTORS DEORIA KASAYA ZILA SAHKARI BANK LTD	February 28, 2006
NAGENDRA SINGH ALIAS KUKKU Vs. STATE OF U P	July 25, 2006
NAINU MAL HOT CHAND Vs. COMMISSIONER OF INCOME TAX	October 30, 2006
NAKLI Vs. STATE OF U P	December 12, 2006
NAKSHATRA PAL SINGH Vs. state	December 15, 2006
NAND KISHORE Vs. ADDITIONAL DISTRICT JUDGE	April 26, 2006
NAND KISHORE AWASTHI Vs. ADDL DISTRICT JUDGE KANPUR NAGAR	August 25, 2006
NAND LAL Vs. STATE OF U P	August 29, 2006
NAND LAL Vs. STATE OF U P	May 23, 2006
NANDAN REPRESENTED BY LRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	November 10, 2006
NANDU AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	August 2, 2006
NANHA ALIAS RADHA KANT Vs. STATE OF U P	September 7, 2006
NANHEY SHUKLA ALIAS DILEEP SHUKLA Vs. STATE OF U P	August 24, 2006
NANHU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION UDHAM SINGH NAGAR	August 6, 2006
NANKU Vs. AJAI KUMAR GUPTA AND ANOTHER	January 5, 2006
NANKU LAL YADAV Vs. STATE OF U P	July 19, 2006
NAR NARAIN UPADHYAYA Vs. STATE OF U P	August 30, 2006
NAR SINGH DAS AGRAWAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE ALLAHABAD	October 12, 2006
NARAIN PRASAD NIGAM Vs. XIITH ADDITIONAL DISTRICT JUDGE AND ORS.	November 29, 2006
NARAYAN Vs. STATE OF U.P. AND ANOTHER	October 30, 2006
NARAYAN SINGH Vs. STATE OF U P	July 7, 2006
NARAYAN SINGH Vs. U P PUBLIC SERVICES TRIBUNAL	May 17, 2006
NARDEV SINGH Vs. MAHABIR SINGH	April 26, 2006
NARENDRA Vs. STATE OF U P	May 26, 2006
NARENDRA BAHADUR SINGH Vs. STATE OF U P	February 20, 2006
NARENDRA KUMAR Vs. NAGAR NIGAM BAREILLY	June 3, 2006
NARENDRA KUMAR Vs. STATE OF U P	August 17, 2006
NARENDRA PRASAD RAI Vs. STATE OF U P	September 22, 2006
NARENDRA PRATAP SINGH Vs. STATION HOUSE OFFICER P S BAHRIABAD GHAZIPUR	October 4, 2006
NARENDRA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 7, 2006
NARENDRA SINGH Vs. SURENDRA NATH DINGER	April 26, 2006
NARENDRA SINGH Vs. STATE OF U P	February 1, 2006
NARENDRA SINGH Vs. STATE OF U P	January 2, 2006
Narendra Singh and Ors. Vs. State of U.P.and Ors.	February 1, 2006
NARENDRA SINGH GANGWAR Vs. STATE OF U P	September 20, 2006
NARENDRA SINGH SARAWAT Vs. MANAGER SARVAHITKARI JUNIOR HIGH SCHOOL GHAZIABAD	December 11, 2006
NARESH CHANDRA KAPOOR Vs. O P S MALIK	August 18, 2006
NARESH KUMAR Vs. MANAGING DIRECTOR DINESHPUR KISAN SEWA SAHKARI SAMITI LTD	February 3, 2006
NARESH KUMAR Vs. STATE OF UTTARANCHAL	March 14, 2006
NASEEM AHMAD Vs. DISTRICT JUDGE	March 27, 2006
NASEEM AHMAD Vs. UNION OF INDIA	August 8, 2006
NATH GIRI S/O LATE RAM KRISHNA DUTT GIRI Vs. STATE OF UTTAR PRADESH	February 10, 2006
NATHOO RAM Vs. RAMESHWARI DEVI	March 20, 2006
NATHU AND OTHERS Vs. CONSOLIDATION OFFICER AND OTHERS	February 27, 2006
NATIONAL INSURANCE CO LTD Vs. MADHULIKA LAL	December 7, 2006
NATIONAL INSURANCE CO LTD Vs. VITH ADDITIONAL DISTRICT AND SESSION JUDGE/MOTOR ACCIDENT TRIBUNAL BARABANKI	September 22, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. DINESH KUMAR ARORA	April 20, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. VIRENDRA KUMAR SAXENA	May 18, 2006
NATIONAL INSURANCE COMPANY LTD Vs. MOBEEN BEGUM	August 24, 2006
NATIONAL INSURANCE COMPANY LTD Vs. KUNWARI DEVI	April 5, 2006
NATIONAL INSURANCE COMPANY LTD Vs. MITHLESH	September 26, 2006
NATIONAL INSURANCE COMPANY LTD Vs. VIRENDRA SINGH NEGI	October 11, 2006
NATIONAL INSURANCE COMPANY LTD Vs. ALI SHER	December 5, 2006
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. B B VERMA	April 19, 2006
NATIONAL WINDER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	July 7, 2006
NATTHO DEVI ANANT RAM KASHYAP Vs. STATE OF U P	May 25, 2006
NATTHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 17, 2006
NAUSHAD ALI SIDDIQUI Vs. STATE OF U P	March 24, 2006
NAVEEN CHANDRA Vs. STATE	December 5, 2006
NAVIN CHANDRA JOSHI Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA	December 4, 2006
Navin Chandra Joshi Vs. Registrar Co operative Societies Uttaranchal	April 25, 2006
NAVIN CHATURVEDI Vs. STATE OF U P	September 4, 2006
NAVYUG SUPPLIES PROPRIETORSHIP FIRM OF LATE BRAHMA AVTAR SHARMA Vs. COMMISSIONER OF TRADE TAX	April 10, 2006
NAWNEET KUMAR TRIVEDI ALIAS POPAT Vs. STATE OF U P	May 26, 2006
NAYEEM ALIAS CHHIDDA Vs. STATE	September 10, 2006
NAZIM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 15, 2006
NEEL KANTH TIWARI Vs. STATE OF UTTAR PRADESH	March 27, 2006
NEELAM GUPTA Vs. COMMISSIONER KANPUR DIVISION KANPUR	November 16, 2006
NEELAM MANGLANI Vs. CIVIL JUDGE J D GORAKHPUR	October 6, 2006
NEELANJANA GUPTA SHRI MUNISH CHANDRA GUPTA SMT SWETA GUPTA Vs. STATE OF U P	May 22, 2006
NEERA YADAV Vs. C B I BHARAT SANGH	January 25, 2006
NEERAJ Vs. STATE OF U P	May 26, 2006
NEERAJ KUMAR GOYAL Vs. KRISHAN LAL ARORA	March 23, 2006
NEETU @ RAMESH Vs. STATE OF U.P.	January 3, 2006
NEETU ALIAS NEETU RAM Vs. STATE OF U P	March 10, 2006
NELA Vs. STATE OF U P	October 30, 2006
Nepal Singh Vs. Nidheshak, Rajya Krishi Utpadan Mandi Parishad, Lucknow and others	January 2, 2006
NET RAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	May 5, 2006
NEW ASSURANCE CO LTD Vs. KALA DEVI ALIAS KALAWATI DEVI	October 31, 2006
NEW INDIA ASSURANCE CO LTD Vs. MOHAN LAL	March 31, 2006
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA MURARI	April 24, 2006
NEW INDIA ASSURANCE CO LTD Vs. UMEDI DEVI W/O LATE SOBHAN SINGH	June 19, 2006
NEW INDIA ASSURANCE CO. LTD Vs. KUSUMA DEVI	July 26, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHSINA	March 28, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. PARWATI DEVI	August 25, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. DINESH NAUTIYAL	August 10, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. DHANPAL SINGH PANWAR	March 8, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. RAM BANSAL	March 8, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. MEERA DEVI	February 27, 2006
NEW INDIA FERTILIZERS Vs. A.D.J.	March 30, 2006
NICE CHEMICAL Vs. COMMISSIONER OF TRADE TAX	November 24, 2006
NIGHAT NASEEM Vs. RAJ KUMAR	October 6, 2006
Nihal Singh Vs. State of U P	October 3, 2006
NIPENDRA SINGH Vs. STATE OF U P	September 26, 2006
NIRANKAR AND OTHERS Vs. MAHENDRA SINGH	August 3, 2006
NIRBHAY MEHROTRA Vs. STATE OF U P	September 6, 2006
NIRJA SHARMA Vs. STATE OF U.P. AND OTHERS	December 15, 2006
NIRMALA Vs. STATE OF U P	December 11, 2006
NIRMALA DEVI Vs. IST ADDITIONAL DISTRICT JUDGE CHANDAULI	October 5, 2006
NIRMALA DEVI Vs. IST A D J CHANDAULI	May 10, 2006
NIRMALA DWIVEDI Vs. STATE OF U.P. AND OTHERS	February 7, 2006
NIRMALESH KUMAR TEWARI Vs. STATE PUBLIC SERVICES TRIBUNAL U P LUCKNOW	August 19, 2006
NISAR AHMAD Vs. PREM SAHAI AND ANOTHER	December 13, 2006
NISHA DEVI Vs. PUSHKAR SINGH REKWAL	October 11, 2006
NISHA KESERWANI Vs. STATE OF U P	January 25, 2006
NISHAD MAHASABHA SAHKARI SAMITI LTD, JAUNPUR Vs. COLLECTOR/DIST MAGISTRATE, JAUNPUR AND OTHERS	February 7, 2006
NISHANT Vs. STATE OF U P	October 12, 2006
NISHANT KAUSHIK Vs. UNION OF INDIA UOI	February 21, 2006
NITCO MARBLE AND GRANITE PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX	November 14, 2006
NITYA NAND Vs. STATE OF UTTAR PRADESH	June 16, 2006
NITYA NAND DUBEY Vs. STATE OF U.P.	April 28, 2006
NITYA NAND DUBEY CHAIRMAN Vs. STATE OF U P	April 28, 2006
NIWAS SHASTRI Vs. DIVISIONAL MANAGER L I C OF INDIA	January 20, 2006
NIZAM Vs. STATE OF U P	August 29, 2006
NIZAMUDDIN Vs. UNION OF INDIA	May 9, 2006
NIZAMUDDIN Vs. STATE OF U P	May 18, 2006
NIZAMUDDIN Vs. SHAKOOR AHMAD	September 5, 2006
NO 810706369 NAIK IBRAR KHAN Vs. UNION OF INDIA	October 5, 2006
NOOR AHMAD Vs. IFTIKHAR UDDIN	January 18, 2006
NOOR AHMAD Vs. BOARD OF REVENUE U P AT LUCKNOW	April 25, 2006
NOOR JAHAN AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS	January 25, 2006
NOOR MOHAMMAD Vs. XIVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE	February 6, 2006
NOOR MOHAMMAD Vs. XITH ADDL DISTT AND SESSIONS JUDGE KANPUR NAGAR	June 2, 2006
NOOR MOHD. Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS	December 5, 2006
OFFICER IN CHARGE MUNICIPAL BOARD ALIGARH Vs. PRESIDING OFFICER LABOUR COURT AGRA	January 9, 2006
OFFICIAL LIQUIDATOR Vs. B.K. MODI	November 15, 2006
OIL AND NATURAL GAS CORPORATION Vs. D K BHATT	November 29, 2006
OM HARI AGARWAL Vs. STATE OF U P	September 11, 2006
OM PRAKAS ASATI MR DEVI DAS Vs. STATE OF UTTAR PRADESH	May 3, 2006
OM PRAKASH Vs. KUNWAR PAL	April 25, 2006
OM PRAKASH Vs. STATE OF UTTAR PRADESH	November 4, 2006
OM PRAKASH Vs. STATE	May 16, 2006
OM PRAKASH Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAMLTD	May 10, 2006
OM PRAKASH Vs. STATE OF U P	July 25, 2006
OM PRAKASH AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.	September 18, 2006
OM PRAKASH GUPTA Vs. ADDL DISTRICT JUDGE/FAST TRACK COURT-II DEHRADUN	August 21, 2006
OM PRAKASH GUPTA Vs. IVTH A.D.J., KANPUR NAGAR AND OTHERS	March 28, 2006
OM PRAKASH GUPTA AND ANOTHER Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER, CENTRAL RAILWAY, ALLAHABAD AND OTHERS	January 18, 2006
OM PRAKASH JAIN Vs. VED PRAKASH GUPTA	January 31, 2006
OM PRAKASH JAISWAL ALIAS LALLOO Vs. SHIV NARAIN CHAUDHARY	May 5, 2006
OM PRAKASH KAPOOR Vs. URMILA DEVI	August 3, 2006
OM PRAKASH PAWAR RAM CHANDER SINGH Vs. STATE OF UTTAR PRADESH	February 1, 2006
OM PRAKASH RASTOGI Vs. SMT. MURTI DEVI & OTHERS	November 20, 2006
OM PRAKASH SHARMA Vs. HIMALAYA INSTITUTE OF MEDICAL SCIENCE JOLLYGRANT	June 7, 2006
OM PRAKASH SINGH Vs. DEPUTY DIRECTOR OF EDUCATION MADHYAMIK AZAMGARH REGION DISTRICT INSPECTOR	June 16, 2006
OM PRAKASH SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND ANOTHER	February 2, 2006
OM PRAKASH TEWARI Vs. LABOUR COURT GORAKHPUR	December 1, 2006
OM PRAKASH TRIVEDI Vs. UNION OF INDIA UOI	February 15, 2006
OM PRAKASH VISHNOYEE Vs. IXTH A D J	May 10, 2006
OM SHARMA Vs. RAJESH KUMAR SRIVASTVA	July 14, 2006
OM VEER SINGH Vs. STATE OF U P	September 20, 2006
OMKAR SINGH AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION, MEERUT CAMP AT BIJNOR AND 5 OTHERS	February 21, 2006
OMKAR YADAV Vs. STATE OF U P	October 11, 2006
OMKAR YADAV Vs. STATE OF U P	December 12, 2006
OMKAR YADAV S O LATE SRI RAM SAMAR YADAV Vs. STATE OF U P	March 24, 2006
OMVIR BHIHARI IN JAIL Vs. STATE OF U P	May 25, 2006
ONKAR NATH Vs. UNION OF INDIA	December 12, 2006
ONKAR NATH GUPTA AND OTHERS Vs. IXTH A.D.J., KANPUR NAGAR AND OTHERS	July 3, 2006
ONKAR NATH SINGH Vs. PRESIDING OFFICER LABOUR COURT AGRA	September 8, 2006
ONKAR NATH TIWARI Vs. REGIONAL JOINT DIRECTOR OF EDUCATION, 7TH REGION, GORAKHPUR AND OTHERS	September 11, 2006
ORIENTAL INSURANCE CO LTD Vs. MANTHI DEVI	December 13, 2006
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL FARRUKHABAD	November 5, 2006
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	May 11, 2006
ORIENTAL INSURANCE CO LTD Vs. KAILASH SHARMA	August 5, 2006
ORIENTAL INSURANCE COMPANY Vs. RAVINDRA SHARMA	April 20, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. SAROJINI GARG	September 27, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. MAAN BAHADUR	February 21, 2006
P D JAISWAL Vs. DWARIKADHISH TEMPLE TRUST KANPUR	February 23, 2006
P D SETH Vs. KRISHNA DEVI	August 2, 2006
P E BOYEE Vs. I ADDITIONAL DISTRICT JUDGE	March 2, 2006
P E S ENGINEERS PVT LTD Vs. ENGINEER-IN-CHARGE	July 21, 2006
P G INTERNATIONAL Vs. UNION OF INDIA	July 31, 2006
P J STEELS (P) LTD Vs. CESTAT	April 18, 2006
P K KAUSHIK Vs. STATE OF U P	September 6, 2006
P K SRIVASTAVA Vs. UNION OF INDIA	January 24, 2006
P N KHANNA Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY	February 20, 2006
P SINGNALMAN NISHAN SINGH Vs. UNION OF INDIA	January 31, 2006
P.I. INDUSTRIES LIMITED Vs. COMMISSIONER, TRADE TAX	November 10, 2006
P.L. KHOSLA Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND OTHERS.	July 3, 2006
P.P. SINGH Vs. S. K. SARKAR AND OTHERS	February 27, 2006
PADAM KIRTI C/O HINDUSTAN TIMES Vs. state	August 24, 2006
PADAMKUMAR Vs. STATE OF U P	April 6, 2006
PAL SINGH Vs. UNION OF INDIA	February 8, 2006
PALACE TEATRE Vs. LABOUR COURT ALLAHABAD	October 3, 2006
PALGARDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	July 3, 2006
PAMMAN DAS BHATIA Vs. MOHD. KHALID HUSSAIN AND OTHERS	March 6, 2006
PANCHAM SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS	February 20, 2006
PANCHU Vs. COLLECTOR, GORAKHPUR AND ANOTHER	January 30, 2006
PANKAJ GUPTA Vs. PRESIDING OFFICER LABOUR COURT ONE	July 10, 2006
PANKAJ KUMAR ETC Vs. PRATHAMA BANK MORADABAD	April 18, 2006
PANKAJ MISHRA Vs. STATE OF U P	May 17, 2006
PANNA LAL Vs. DISTRICT JUDGE AND ORS.	December 6, 2006
PAPER AND ALLIED PRODUCTS KANPUR Vs. IVTH ADDL DISTRICT JUDGE JUDGE SMALL CAUSES KANPUR	November 15, 2006
PAPPI ALIAS PREM SINGH Vs. STATE OF U P	May 8, 2006
PAPPU Vs. STATE OF U P	August 2, 2006
PAPPU Vs. STATE OF U P	September 27, 2006
PAPPU Vs. STATE OF U P	December 12, 2006
PAPPU Vs. STATE OF U P	March 27, 2006
PAPPU ALIAS BRIJESH KUMAR Vs. STATE OF U P	April 27, 2006
PAPPU ALIAS DURGPAL Vs. STATE OF U P	August 21, 2006
PAPPU ALIAS RISHIPAL Vs. STATE OF U P	November 13, 2006
PAPPU YADAV ALIAS RAJESH Vs. STATE OF U P	December 7, 2006
PARAM JEET SINGH Vs. STATE OF UTTARANCHAL	January 4, 2006
PARAS NATH ALIAS BHAIYA POOT AND OTHERS Vs. THE STATE OF U.P.	February 17, 2006
PARAS NATH BHAGWAN BIRAJMAN Vs. IIND ADDITIONAL DISTRICT JUDGE AND OTHERS	April 27, 2006
PARIKSHAT Vs. STATE OF U P	December 19, 2006
Parma Nand Vs. IIIrd Addl. District Judge,Aligarh & Ors.	January 27, 2006
PARMANAND AGRAWAL Vs. ARVIND KUMAR GUPTA	May 4, 2006
PARSHADI LAL VERMA Vs. SUBHASH BABU GUPTA	September 19, 2006
PARSHURAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 24, 2006
PARUL GUPTA ALIAS AMISH GUPTA Vs. DISTRICT JUDGE KANPUR	September 4, 2006
PARVEZ AHMAD Vs. STATE OF U P	March 31, 2006
PARWATI DEVI Vs. STATE OF U P	December 21, 2006
PASTOR CENTRAL METHODIST CHURCH Vs. KAILASH CHAND SAXENA	July 10, 2006
PASUPATI ACRYLON LTD Vs. STATE OF U P	January 17, 2006
PATESHWARI ELECTRICAL AND ASSOCIATED INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX	August 24, 2006
PAVAN KUMAR Vs. XIIITH ADDITIONAL DISTRICT JUDGE AND ORS.	March 29, 2006
PAWAN Vs. STATE OF U P	August 8, 2006
PAWAN KUMAR Vs. ADDITIONAL COMMISSIONER JUDICIAL ALLAHABAD DIVISION ALLAHABAD	August 5, 2006
PAWAN KUMAR Vs. ADDITIONAL COMMISSIONER JUDICIAL	May 8, 2006
PAWAN KUMAR PANDEY Vs. STATE OF U P	July 18, 2006
Pawan Kumar Sagar and others Vs. State of U.P. and others	October 12, 2006
PAWAN PRATAP SINGH Vs. STATE OF U P	May 17, 2006
PEARL STRIPES P. LTD Vs. SECURE INDUSTRIES LTD	January 17, 2006
PEMA SINGH Vs. STATE OF U P	September 6, 2006
PENTEX ENGINEERING PVT. LTD Vs. COMMISSIONER, TRADE TAX	August 7, 2006
PHOOL CHAND Vs. STATE OF U.P.	August 23, 2006
PHOOL CHANDRA Vs. GURU PATI	October 11, 2006
PHOOL CHANDRA SINGH Vs. CHAIRMAN VINDHYA VASINI GRAMIN BANK MIRZAPUR	April 24, 2006
PHOOL SINGH Vs. STATE OF U P	December 13, 2006
Phoola Rani (Dead) through LRs. Vs. Shiv Balak etc.	March 22, 2006
PHULEJAN Vs. AMIRUDDIN	July 28, 2006
PINAKI BOSE Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 24, 2006
PINTOO Vs. STATE OF U P	October 13, 2006
Pioneer Limited (M/s.) Vs. Union of India	January 30, 2006
PITAMBAR LAL Vs. STATE OF U.P. AND OTHERS	February 28, 2006
PITAMBER LAL Vs. STATE OF UTTARANCHAL	June 21, 2006
POONAM GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE, RAMPUR AND OTHERS	August 21, 2006
POONAM KESARI Vs. SANJEEV GUPTA	February 6, 2006
POONAM RANI WIFE OF ATUL KUMAR Vs. NARESH CHANDRA BANARSI DAS SECRETARY OF COMMITTEE OF MANAGEMENT	May 5, 2006
POORAN CHANDRA JAIN Vs. STATE OF U P	November 16, 2006
Pooran,etc. Vs. State	October 2, 2006
POORNA NAND Vs. PRAKASHWATI	August 23, 2006
POORNIMA Vs. STATE OF U P	April 4, 2006
PRABHA ARORA Vs. BRIJ MOHINI ANAND	October 9, 2006
PRABHA SHANKER SHUKLA Vs. KANT TIWARI	April 20, 2006
PRABHAKAR UNIYAL Vs. CHINTA DEVI	July 14, 2006
PRABHAT NARAIN SRIVASTAVA Vs. STATE OF U.P. & ORS.	September 13, 2006
PRABHAWATI DEVI Vs. DISTRICT INSPECTOR OF SCHOOLS	October 16, 2006
PRABHOO DAYAL Vs. ZAHEER	February 13, 2006
PRABHU DAYAL Vs. REGIONAL FOOD CONTROLLER JHANSI REGION SENIOR MARKETING INSPECTOR	March 2, 2006
PRABHU DAYAL BHAGWANDIN Vs. STATE OF UTTAR PRADESH	March 2, 2006
PRABHU NIWAS ALIAS KAPIL DEO Vs. LAXMI NARAIN	February 15, 2006
PRADEEP JAIN Vs. JUGGILAL KAMLAPAT JUTE MILL CO LTD	April 25, 2006
PRADEEP JOHARI Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD	October 10, 2006
PRADEEP KUMAR Vs. STATE OF U P	September 15, 2006
PRADEEP KUMAR Vs. STATE OF U P	January 31, 2006
PRADEEP KUMAR Vs. BAREILLY KSHETRIYA GRAMIN BANK	January 19, 2006
PRADEEP KUMAR Vs. STATE OF U P	May 24, 2006
PRADEEP KUMAR AWASTHI Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY) R.C. AND E.O. AND ANR.	September 6, 2006
Pradeep Kumar Jain Vs. STATE OF U P	December 1, 2006
PRADEEP KUMAR MATHUR Vs. U P STATE TOURISM DEVELOPMENT CORPORATION LTD	January 13, 2006
PRADEEP KUMAR PATHAK Vs. STATE OF U P	August 29, 2006
PRADEEP KUMAR SAXENA Vs. STATE OF UTTARANCHAL	December 18, 2006
PRADEEP KUMAR SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	December 21, 2006
PRADEEP NEGI Vs. UTTARANCHAL STATE TRANSPORT CORPORATION	April 26, 2006
PRADEEP SINGH Vs. UNION OF INDIA AND OTHERS	January 5, 2006
PRAGI LAL Vs. STATE OF U P	December 7, 2006
PRAGI RAM Vs. SUKH NANDAN AND ANOTHER	February 16, 2006
PRAKASH CHAND GUPTA Vs. SOBRAN SINGH	August 2, 2006
PRAKASH CHANDRA Vs. DISTRICT JUDGE, BANDA AND OTHERS	August 21, 2006
PRAKASH CHANDRA AGARWAL Vs. ADDITIONAL DISTRICT JUDGE, LUCKNOW AND OTHERS	May 25, 2006
PRAKASH CHANDRA AGARWAL Vs. VIIITH ADDL. DISTRICT JUDGE	May 12, 2006
PRAKASH CHANDRA TIWARI Vs. STATE OF U P	February 28, 2006
PRAKASH KAUR Vs. III RD ADDITIONAL DISTRICT JUDGE DAHRADUN	September 28, 2006
Prakash Singh Bisht Vs. State of Uttaranchal	March 4, 2006
Pramod Kumar Vs. Union of India and others	January 30, 2006
PRAMOD KUMAR Vs. STATE OF U P	October 27, 2006
PRAMOD KUMAR Vs. STATE OF UTTARANCHAL	June 26, 2006
PRAMOD KUMAR BHOGI LAL Vs. STATE OF UTTAR PRADESH MEENA PRAMOD KUMAR BADAM SINGH	August 28, 2006
PRAMOD KUMAR CHATURVEDI Vs. STATE OF U P	July 21, 2006
PRAMOD KUMAR SHARMA Vs. REGIONAL SECRETARY AND OTHERS	April 28, 2006
PRAMOD KUMAR SINGH SISHODIA Vs. STATE OF U P	February 2, 2006
PRANSUKH AND CHHOTE Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 4, 2006
PRASHANT SHUKLA Vs. STATE OF U P	July 10, 2006
Prasun Kumar Deb [Justice (Retired)] Vs. Virendra Singh and others	October 18, 2006
PRATAP NARAIN KHANDELWAL Vs. VLLTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS	January 27, 2006
PRATAP NARAIN SINGH Vs. STATE OF U P	July 13, 2006
PRATAP NARAYAN ALIAS HEM RAJ Vs. STATE OF U P	March 31, 2006
PRATAP SINGH Vs. STATE OF U P	December 12, 2006
PRATHVI RAJ CHAUHAN Vs. STATE OF U P	February 20, 2006
PRATIBHA SAXENA Vs. STATE OF U P	August 4, 2006
PRATIMA SRIVASTAVA Vs. DEBI PRASAD	December 14, 2006
PRAVEEN KANT UPPADHYAY SRI KAILASH Vs. STATE OF U P	May 24, 2006
PRAVEEN KUMAR Vs. UNION OF INDIA	November 16, 2006
PRAVEEN KUMAR SHARMA Vs. DISTRICT BASIC EDUCATION OFFICER	July 18, 2006
PRAVEEN SHARMA Vs. STATE OF U.P. AND OTHERS	April 24, 2006
Praveen Verma Vs. High Court of Judicature at Allahabad through its Registrar General & Ors.	March 24, 2006
PRAVEEN VERMA SRI TRILOKI NATH SRIVASTAVA Vs. HONBLE HIGH COURT OF JUDICATURE	March 24, 2006
PRAVENDRA SINGH Vs. STATE OF UTTAR PRADESH	April 10, 2006
PRAVENDRA SINGH Vs. STATE OF UTTAR PRADESH	March 10, 2006
PRAVESH Vs. STATE OF U P	December 14, 2006
PRAVESH KUMAR SACHDEVA Vs. STATE OF U P	March 23, 2006
PRAVIN PANDIT S O BUDH PRAKASH IN JAIL Vs. STATE OF U P	August 8, 2006
PREM CHAND AZAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	October 19, 2006
PREM CHAND DUBEY Vs. STATE OF U P	September 8, 2006
PREM CHAND SHARMA Vs. STATE OF U P	November 20, 2006
PREM CHAND SURESH CHAND NETAJI Vs. STATE OF U P	July 20, 2006
PREM CHANDRA MISHRA Vs. STATE OF U.P. AND ANOTHER	January 3, 2006
PREM NARAIN Vs. ASHOK KUMAR	March 27, 2006
PREM NARAIN Vs. IIIRD A D J ALLAHABAD	October 3, 2006
PREM NARAIN NIGAM Vs. STATE OF U.P. AND OTHERS	August 28, 2006
PREM PAL SINGH Vs. STATE OF U P	September 27, 2006
PREM SHYAM SINGH Vs. STATE OF UTTAR PRADESH	May 4, 2006
PREM SINGH Vs. STATE OF UTTARANCHAL	March 2, 2006
PREM SINGH Vs. STATE OF U P	June 14, 2006
PREMA DEVI Vs. STATE OF U P	December 8, 2006
PREMA NAND Vs. DY. DIRECTOR OF CONSOLIDATION, PHULPURA, AZAMGARH AND OTHERS	December 19, 2006
PREMPAL Vs. STATE OF U P	February 10, 2006
PRESIDENT CHATURBHUJ SHARMA SIKSHAN SANSTHAN MAHAVIDYALAYA SAMITTI Vs. AWADH BIHARI TIWARI	March 6, 2006
PRESIDENT SHRI CHATURBHUJ SHARMA SIKSHAN SANSTHAN MAHAVIDYALAY SAMITI ORAI JALAUN Vs. AWADH BIHARI TIWARI ALIAS RAM BABU	June 3, 2006
PRINCIPAL P N V INTER COLLEGE Vs. DISTT INSPECTOR OF SCHOOLS	July 25, 2006
PRITI Vs. VEER BAHADUR SINGH PURVANCHAL	April 5, 2006
PRITI JAISWAL Vs. STATE OF UTTAR PRADESH	July 17, 2006
PRIYANKA CHAURASIYA Vs. STATE OF U.P. AND ORS.	July 5, 2006
PROVINCIAL CO OPERATIVE UNION Vs. PRESIDING OFFICER LABOUR COURT	November 6, 2006
PUCHCHI MISHRA Vs. STATE OF U P	November 3, 2006
PUJARI YADAV Vs. RAM BRIKSHA YADAV	October 9, 2006
PUNJAB AND SIND BANK Vs. UNIQUE HOTEL AND RESTAURANT PVT LTD	February 7, 2006
PUNNA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS	November 2, 2006
Puran Prasad Vs. Judge Small Causes Courts	January 1, 2006
PURAN SINGH Vs. STATE OF U P	August 17, 2006
PURSOTTAM Vs. STATE OF U P	May 12, 2006
PURUSHOTTAM GIRI Vs. D D C BULANDSHAHR	July 25, 2006
PURUSOTTAM GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 3, 2006
Pushkar Nath Tripathi Vs. State of U.P.through Secretary (Revenue),U.P.,Lucknow & Ors.	August 29, 2006
PUSHPA DEVI Vs. VIJAY KUMAR	September 19, 2006
PUSHPALATA MAURYA Vs. STATE OF U P	January 19, 2006
PUSHPANJALI AVASTHI Vs. STATE OF U P	November 29, 2006
PUTTAN LAL SHIV GOPAL Vs. STATE OF U.P. AND OTHERS	April 27, 2006
PYARE LAL JAISWAL Vs. PRESCRIBED AUTHORITY AND ORS.	August 19, 2006
PYARE MOHAN SINHA Vs. DIRECTOR OF EDUCATION MADHYAMIK	January 10, 2006
Pyarelal Vs. Bala Prasad	February 14, 2006
QAMRUL-ZAMA Vs. STATE OF U P	August 4, 2006
R K AGARWAL Vs. COMMISSIONER OF INCOME TAX	February 23, 2006
R K PANDEY Vs. NEW INDIA ASSURANCE COMPANY LTD	February 16, 2006
R K SHARMA L N SWAMI FIRM B-LAXMI AGENCIES Vs. STATE OF U P GARIMA JAIN SANJAY KUMAR JAIN	May 12, 2006
R L VIRENDRA AND COMPANY Vs. COMMISSIONER TRADE TAX	April 12, 2006
R N KAPOOR Vs. STATE OF U P	May 19, 2006
R P AGRAWAL, DIRECTOR, KORO MANDAL CABLES PRIVATE LIMITED THROUGH N B R LIMITED Vs. SURAJ NARAIN, ASSISTANT MANAGER, POPULAR ENGINEERING AND FOUNDARY WORKS AND STATE OF UTTAR PRADESH	December 19, 2006
R P GARG Vs. INDIAN OIL CORPORATION LTD	December 1, 2006
R S METAL PRODUCTS Vs. COMMISSIONER OF TRADE TAX	April 17, 2006
R S NEGI Vs. VISHNU SAHAI VERMA	May 8, 2006
R S NEGI Vs. VISHNU SAHAI VERMA	August 5, 2006
R S PANDEY Vs. UNION OF INDIA	December 15, 2006
R S SINGH Vs. STATE OF U P	March 31, 2006
R.B. STONE PRODUCTS PVT. LTD. Vs. STATE OF U.P. AND OTHERS	December 22, 2006
R.N. College opposite Pandavan Mandir, Hastinapur, Meerut through Secretary Vs. Chancellor, B.R. Ambedkar University, Raj Bhawan, Lucknow and others	January 18, 2006
R.N. SINGH, ETC. ETC. Vs. STATE OF U.P. AND OTHERS	February 21, 2006
RADHA BRICK FIELD Vs. COMMISSIONER OF TRADE TAX	February 7, 2006
Radha Krishna Vs. State	November 8, 2006
RADHA KRISHNA Vs. PRESCRIBED AUTHORITY/S D M HARIDWAR	May 15, 2006
RADHA RAMAN Vs. KRISHNA KUMAR MISHRA AND OTHERS	December 21, 2006
RADHA RAMAN PANDEY Vs. JAGAT MOHAN	July 17, 2006
RADHEY SHYAM Vs. STATE OF U P	May 23, 2006
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND THE CONSOLIDATION OFFICER	March 30, 2006
RADHEY SHYAM AGARWAL Vs. ADDL DISTRICT AND SESSIONS JUDGE LUCKNOW	May 25, 2006
RADHEY SHYAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	July 31, 2006
RADHEY SHYAM DIXIT LATE RAJ MANGAL DIXIT Vs. STATE OF U P	May 1, 2006
RADHEY SHYAM GAUTAM RAM DAYAL Vs. UTTAR PRADESH PUBLIC SERVICES TRIBUNAL STATE OF UTTAR PRADESH COLLECTOR	April 28, 2006
RADHEY SHYAM JAISWAL Vs. VITH A D J ALLAHABAD	February 27, 2006
RADHEY SHYAM SHARMA Vs. STATE OF U P	December 13, 2006
Radico Khaitan LTD Vs. State of Uttaranchal	July 10, 2006
RAFAT SHER KHAN Vs. STATE OF U P	January 20, 2006
RAFI ULLAH Vs. OM HARI	September 19, 2006
RAFIQUDDIN Vs. STATE OF U P	February 15, 2006
RAFIQUNNISA Vs. ABDUL WAHEED	August 23, 2006
RAGHUBAR SINGH Vs. STATE OF UTTARANCHAL	April 3, 2006
RAGHUBIR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	February 16, 2006
RAGHUBIR SINGH Vs. STATE	September 1, 2006
RAGHUBIR SINGH Vs. 3RD ADDITIONAL DISTRICT JUDGE JUDGE SMALL CAUSES COURT AND BACHCHAN BABOO SON	March 27, 2006
RAGHUBIR SINGH Vs. IIIRD ADDL DISTT JUDGE ALIGARH	March 27, 2006
RAGHUBIR SINGH Vs. STATE	February 24, 2006
RAGHUNANDAN ALIAS BADE MALI Vs. STATE OF U P	August 23, 2006
RAGHUNATH DWIVEDI Vs. UNION OF INDIA	November 22, 2006
RAGHUNATH DWIVEDI Vs. UNION OF INDIA AND OTHERS	December 14, 2006
RAGHUNATH PRASAD YADAV S O RAJ BALI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS ACCOUNT OFFICER IN THE OFFICE OF DISTRICT INSPECTOR OF	May 18, 2006
RAGHUNATH SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 28, 2006
RAGHURAJ Vs. STATE OF U P	August 18, 2006
RAGHURAJ PRATAP SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 14, 2006
RAGHURAJ SINGH Vs. IDU KHAN	March 28, 2006
RAGHUVEER SINGH JAIN Vs. SECRETARY U P POWER CORPORATION LTD	July 20, 2006
RAGHUVIR Vs. STATE OF U P	September 12, 2006
RAGHUVIR SINGH SAINI Vs. BRIJ MOHAN GUPTA	November 30, 2006
RAGHVENDRA Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	March 7, 2006
RAGHVENDRA AGRAWAL AND ANOTHER Vs. POONAM GUPTA AND OTHERS	May 3, 2006
RAGHVENDRA SINGH Vs. STATE OF U P	February 8, 2006
RAHMAT ALI (SHRI) Vs. VIII ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	January 23, 2006
RAHMATULLAH Vs. STATE OF U P	May 19, 2006
RAHUL KUMAR YADAV Vs. STATE OF U P	August 29, 2006
RAHUL KUMAR YADAV Vs. STATE OF U P	May 2, 2006
RAHUL TIWARI Vs. ALLAHABAD UNIVERSITY ALLAHABAD	December 1, 2006
RAI SAHAB YADAV HEERA LAL Vs. STATE OF U P	April 25, 2006
RAI SINGH Vs. STATE OF UTTARANCHAL	July 9, 2006
Rais Ahmad Vs. Add. District Judge/Special Judge,Budaun & Ors.	April 28, 2006
RAIS MIYAN Vs. SANJAY BOHRA	October 28, 2006
RAJ BAHADUR Vs. STATE OF UTTAR PRADESH	August 23, 2006
RAJ BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	November 7, 2006
RAJ BALA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS	May 9, 2006
RAJ DEV YADAV Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY AZAMGARH REGION AZAMGARH	November 2, 2006
RAJ DHAR Vs. ADDITIONAL COMMISSIONER ADMINISTRATION BHORIK GAYA	April 4, 2006
RAJ DULAREY SHUKLA Vs. STATE OF U P	January 16, 2006
RAJ DULARI Vs. STATE OF U P	May 17, 2006
RAJ KAML OJHA Vs. SPECIAL JUDGE (E.C. ACT), BAHRAICH AND OTHERS	April 10, 2006
RAJ KISHORE TANDON Vs. DISTRICT JUDGE	March 31, 2006
RAJ KUMAR Vs. FOOD CORPORATION OF INDIA	March 7, 2006
RAJ KUMAR Vs. FOOD CORPORATION OF INDIA	February 7, 2006
RAJ KUMAR Vs. STATE OF U.P. AND OTHERS	July 25, 2006
RAJ KUMAR Vs. STATE OF U P	December 12, 2006
RAJ KUMAR AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION, SAHA RANPUR AND OTHERS	November 22, 2006
RAJ KUMAR CHAURASIA Vs. COMMISSIONER OF INCOME TAX	October 30, 2006
RAJ KUMAR JAIN Vs. STATE OF URTARANCHAL	August 22, 2006
RAJ KUMAR LAL SRIVASTAVA Vs. STATE OF U P	September 26, 2006
RAJ KUMAR SHARMA Vs. STATE OF U P	July 26, 2006
RAJ KUMAR SHARMA ALIAS RAJU Vs. STATE OF U P	May 19, 2006
RAJ KUMAR SHUKLA Vs. STATE OF U P	July 12, 2006
RAJ KUMAR SHUKLA Vs. COMMITTEE OF MANAGEMENT A B VIDHYALAYA INTER COLLEGE	August 18, 2006
RAJ KUMAR SINGH AND OTHERS Vs. THE CHAIRMAN/COMMISSIONER, VARANASI DEVELOPMENT AUTHORITY, VARANASI AND OTHERS	January 23, 2006
RAJ KUMAR SINGH CHANDEL Vs. STATE OF U P	August 25, 2006
RAJ KUMAR SINGH GAUR Vs. STATE OF U P	May 1, 2006
RAJ KUMAR TYAGI Vs. XVITH ADDL DISTRICT JUDGE MEERUT	November 9, 2006
RAJ KUMAR YADAV @ RAJU YADAV Vs. STATE OF U.P.	August 8, 2006
RAJ KUMAR YADAV ALIAS RAJU YADAV Vs. STATE OF U P	August 21, 2006
RAJ KUMARI Vs. ADDL DISTRICT JUDGE MUZAFFAR NAGAR	December 4, 2006
RAJ KUMARI Vs. IIND A D J JHANSI	April 25, 2006
RAJ KUMARI KULDEEP KUMAR AGARWAL Vs. LLND ADDL DISTRICT JUDGE JHANSI	April 25, 2006
RAJ KUMARI RAJENDRA KUMAR Vs. PRINCIPAL AGRA COLLEGE COMMITTEE OF MANAGEMENT AGRA COLLEGE	April 28, 2006
RAJ MANGAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	September 4, 2006
RAJ NATH RAM Vs. STATE OF U P	May 26, 2006
RAJ NATH SINGH Vs. STATE OF U P	May 10, 2006
RAJ PAL Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHR	October 21, 2006
RAJ PAL SINGH Vs. COLLECTOR EXECUTIVE ENGINEER INVESTIGATING AND PLANNING QUALITY CONTROL	March 21, 2006
RAJ RANI Vs. NAZIR HASAN	May 17, 2006
RAJ VEER SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA REGION AGRA	December 21, 2006
RAJA AJAY KUMAR SINGH HIGHER SECONDARY SCHOOL SHAHJAHANPUR U P AND ANR Vs. STATE OF U P	December 7, 2006
RAJA DIN Vs. STATE OF U P	July 28, 2006
RAJA RAM Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW	October 31, 2006
RAJA RAM Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW	October 3, 2006
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 14, 2006
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTH NAGAR	March 9, 2006
RAJA RAM AND ANOTHER Vs. RAM DULAREY AND OTHERS	December 4, 2006
RAJA RAM SHARMA Vs. XTH ADDITIONAL CIVIL JUDGE AND ORS.	May 2, 2006
RAJA SINGH Vs. STATE OF U.P. AND OTHERS	December 4, 2006
RAJAN NISHAD Vs. STATE OF U P	March 7, 2006
RAJAN SINGH Vs. MATRU	September 5, 2006
RAJANI KANT Vs. STATE OF U P	January 4, 2006
RAJARAM AND OTHERS Vs. IIND ADDITIONAL DISTRICT JUDGE, FARRUKHABAD AND OTHERS	March 7, 2006
RAJAT YADAV Vs. STATE OF U.P. AND OTHERS	July 7, 2006
RAJDEO GUPTA Vs. STATE OF U P	November 16, 2006
RAJDHARI Vs. RANJANA GUPTA	March 24, 2006
RAJEEV KUMAR AGARWAL Vs. V K METAL WORKS	October 13, 2006
RAJENDRA Vs. STATE OF U P	August 24, 2006
RAJENDRA ALIAS RAJJO DURG SINGH JAT Vs. STATE OF U P	May 9, 2006
RAJENDRA AND OTHERS Vs. VII ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS	March 30, 2006
RAJENDRA B LAL LATE BEHARI LAL VICE CHANCELLOR ALLAHABAD AGRICULTURAL Vs. STATE OF UTTAR PRADESH	April 26, 2006
RAJENDRA KUMAR Vs. STATE OF U P	September 5, 2006
RAJENDRA KUMAR Vs. STATE OF U P	August 19, 2006
RAJENDRA KUMAR AGARWAL Vs. XI ADDL DISTT JUDGE AGRA	August 31, 2006
RAJENDRA KUMAR AND ANOTHER Vs. 1ST ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS	March 1, 2006
RAJENDRA KUMAR GUPTA Vs. STATE OF U P	November 15, 2006
RAJENDRA KUMAR JAIN Vs. STATE OF UTTARANCHAL	April 4, 2006
RAJENDRA KUMAR SHARMA Vs. XTH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	January 12, 2006
RAJENDRA KUMAR SHARMA Vs. STATE OF UTTAR PRADESH	May 23, 2006
RAJENDRA KUMAR SHARMA SHRI HARISH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH PRINCIPAL SECRETARY EXCISE EXCISE	May 9, 2006
RAJENDRA KUMAR SHUKLA Vs. VISHNU KUMAR SHUKLA	February 10, 2006
RAJENDRA KUMAR VERMA Vs. PADMA JINDAL	February 15, 2006
RAJENDRA KUMAR VERMA Vs. PADMA JINDAL	January 15, 2006
RAJENDRA PRASAD Vs. DISTRICT JUDGE ALLAHABAD	August 2, 2006
RAJENDRA PRASAD AGARWAL Vs. DISTRICT JUDGE, ALLAHABAD AND ANOTHER	July 3, 2006
RAJENDRA PRASAD GUPTA Vs. RAVI PRAKASH	September 22, 2006
RAJENDRA PRASAD GUPTA Vs. KM PURRIMA SHARMA	May 23, 2006
RAJENDRA PRASAD SHARMA Vs. DISTRICT BASIC EDUCATION OFFICER, ALIGARH AND ANOTHER	August 4, 2006
RAJENDRA PRASAD YADAV Vs. DEORIA KASAYA ZILA SAHAKARI BANK LTD	May 26, 2006
RAJENDRA SHARMA FAUJDAR SHARMA Vs. STATE OF UTTAR PRADESH	April 20, 2006
RAJENDRA SINGH Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS	March 31, 2006
RAJENDRA SINGH Vs. STATE OF U P	September 13, 2006
RAJENDRA SINGH Vs. ADDL COMMISSIONER JHANSI DIVISION	October 10, 2006
RAJENDRA SINGH Vs. UPPER COLLECTOR ADMN ALIGARH	July 26, 2006
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH	July 4, 2006
RAJENDRA SINGH CHAUHAN S O LATE SRI KUBER SINGH Vs. STATE OF U P	May 9, 2006
RAJENDRA SINGHAL Vs. GULSHAN CHABAQ	April 28, 2006
RAJESH Vs. STATE OF U P	August 7, 2006
RAJESH @ RAJU PATEL Vs. STATE OF U.P.	January 3, 2006
RAJESH AGRAWAL Vs. STATE OF U P	March 7, 2006
RAJESH KUMAR Vs. STATE OF U P	September 18, 2006
RAJESH KUMAR CHATURVEDI Vs. STATE OF UTTARANCHAL	July 20, 2006
RAJESH KUMAR DUBEY Vs. UTTARANCHAL POWER CORPORATION, THROUGH ITS GENERAL MANAGER AND OTHERS	February 28, 2006
RAJESH KUMAR JAISWAL Vs. REGISTRAR GENERAL HIGH COURT ALLAHABAD	September 22, 2006
RAJESH KUMAR NISHAD Vs. NAGAR NIGAM	March 21, 2006
RAJESH KUMAR PANDEY Vs. STATE OF U P	April 5, 2006
RAJESH KUMAR PANDEY Vs. BANK OF INDIA	September 13, 2006
RAJESH KUMAR PANDEY Vs. LABOUR COURT U P ALLAHABAD	September 6, 2006
RAJESH KUMAR SAXENA Vs. BHARAT SANCHAR NIGAM LTD	November 23, 2006
RAJESH KUMAR SHARMA AND ANR. Vs. BHAGWAN DAS	October 17, 2006
RAJESH KUMAR SINGH Vs. UNION OF INDIA	May 2, 2006
RAJESH KUMAR SINGH Vs. PRATAP SINGH	September 22, 2006
RAJESH KUMAR SINGH Vs. DISTT. JUDGE, UNNAO & ORS.	July 24, 2006
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P	February 6, 2006
RAJESH KUMAR SRIVASTAVA Vs. A P VERMA	July 21, 2006
RAJESH KUMAR TIWARI Vs. STATE OF U P	July 28, 2006
RAJESH KUMAR VERMA Vs. STATE OF U P	February 10, 2006
RAJESH MAKHIJA Vs. MUKTI SEN	April 21, 2006
RAJESH PANDEY Vs. STATE OF U P	May 9, 2006
RAJESH PAPER MILLS LTD. Vs. UNION OF INDIA	April 3, 2006
RAJESH PRATAP SINGH Vs. UNION OF INDIA	February 28, 2006
RAJESH SHARMA Vs. STATE OF U P	April 20, 2006
RAJESH SINGH Vs. VIDYADHIRAJ PANDEY	July 19, 2006
RAJESH SINGH Vs. LABOUR COURT STATE OF UTTAR PRADESH	July 14, 2006
RAJESH TIWARI Vs. STATE OF U P	September 20, 2006
RAJESH TIWARI Vs. DISTRICT ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES U P DEORIA	November 27, 2006
RAJESHWAR PRASAD SHUKLA Vs. VIMLA DEVI	September 22, 2006
RAJIV KUMAR SRIVASTAVA Vs. STATE OF U P	August 23, 2006
RAJIV RAWAL Vs. MAN SINGH	October 31, 2006
RAJJU Vs. DISTRICT MAGISTRATE, BUDAUN AND OTHERS	December 7, 2006
RAJNEESH KUMAR Vs. REGISTRAR CO-OPERATIVE SOCIETIES UTTARANCHAL	August 11, 2006
RAJNEESH SHUKLA Vs. UNION OF INDIA	October 3, 2006
RAJNI Vs. STATE OF U P	November 30, 2006
RAJNI CHAUHAN Vs. SAROJ SINGH	November 7, 2006
RAJU Vs. STATE OF U P	November 30, 2006
RAJU Vs. STATE OF U P	March 10, 2006
RAJU CHARAN SINGH Vs. STATE OF U P	April 5, 2006
RAJU SINGH ALIAS BALWAN SINGH Vs. STATE OF U P	November 2, 2006
RAJU TYAGI Vs. STATE	July 17, 2006
RAJU VIDYALAYA JUNIOR HIGH SCHOOL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	February 22, 2006
RAJVEER Vs. STATE OF U P	May 25, 2006
RAJVEER Vs. SUB DIVISIONAL MAGISTRATE	April 24, 2006
RAJVIR SINGH Vs. COMMITTEE OF MANAGEMENT, KISAN DEGREE COLLEGE, SIMBHAOLI & OTHERS	January 2, 2006
RAJWATI Vs. STATE OF U P	September 21, 2006
RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW THROUGH ITS DIRECTOR Vs. MUKESH CHANDRA SON OF BHUTTU RAM	February 20, 2006
RAKESH Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR CONSOLIDATION BAGHPAT	October 2, 2006
RAKESH Vs. COLLECTOR DISTRICT DEPUTY DIRECTOR CONSOLIDATION	February 10, 2006
RAKESH Vs. STATE OF U P	February 15, 2006
RAKESH ARORA Vs. STATE OF U P	May 16, 2006
RAKESH BALA ANEJA Vs. KAILASH RANI DANG	November 13, 2006
RAKESH CHANDRAPAL SINGH Vs. STATE OF U P	April 27, 2006
RAKESH KUMAR Vs. SUPERINTENDENT OF JAIL FARRUKHABAD	April 19, 2006
RAKESH KUMAR Vs. MADHU GUPTA	February 14, 2006
RAKESH KUMAR Vs. STATE OF U P	November 22, 2006
RAKESH KUMAR Vs. ADDL. DIST. & SESSIONS JUDGE, ALIGARH & ORS.	November 29, 2006
RAKESH KUMAR Vs. SUB-REGISTRAR DEHRADUN	August 5, 2006
RAKESH KUMAR AGARWAL Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ANR.	July 17, 2006
RAKESH KUMAR DUBEY Vs. STATE OF U P	November 15, 2006
RAKESH KUMAR GUPTA Vs. ASHOK KUMAR GUPTA	January 17, 2006
RAKESH KUMAR JOSHI Vs. NARENDRA KUMAR GUPTA	November 30, 2006
RAKESH KUMAR MAHESHWARI Vs. JAI KUMAR MISHRA AND ORS.	May 19, 2006
RAKESH KUMAR PANDEY Vs. STATE OF UTTAR PRADESH	April 5, 2006
RAKESH KUMAR SINGH ALIAS PAPPU SINGH Vs. STATE OF U P	August 17, 2006
RAKESH MOHAN PUROHIT Vs. LAXMAN SINGH RAWAT	March 23, 2006
RAKESH MOHAN SHARMA Vs. STATE OF U P	November 16, 2006
RAKESH NARAIN MISHRA Vs. ADMINISTRATOR/BOARD OF TRUSTEES KANYAKUBJA EDUCATION TRUST KANPUR AND ORS	July 27, 2006
RAKESH NIJHAWAN KRISHNA LAL NIJAHWAN Vs. STATE OF U P	May 25, 2006
RAKESH PURI AND BHASKAR PURI BOTH SONS OF LATE BHAGWAN PURI Vs. STATE OF UTTAR PRADESH AND SHUBHANKAR CHAKRAVARTI SON OF MANMOHAN CHAKRAVARTI	September 25, 2006
RAM Vs. STATE OF U P	April 13, 2006
RAM ADHAREY Vs. MANGAL PRASAD	March 22, 2006
RAM AGYA SINGH Vs. STATE OF U.P. AND OTHERS	December 14, 2006
RAM ASARE Vs. GYAN BABU	August 22, 2006
RAM ASAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	January 17, 2006
RAM ASREY Vs. DISCIPLINARY AUTHORITY UNION BANK OF INDIA	January 12, 2006
RAM ASREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 10, 2006
RAM ASREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 2, 2006
RAM AUTAR Vs. RADHEY SHYAM	November 10, 2006
RAM AUTAR ALIAS SRI AUTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	September 13, 2006
RAM AUTAR VERMA Vs. STATE OF U P	August 1, 2006
RAM AVTAR Vs. DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD	March 8, 2006
RAM AVTAR GUPTA Vs. STATE OF UTTAR PRADESH	December 7, 2006
RAM AVTAR SHARMA Vs. STATE OF U P	February 16, 2006
RAM BABOO Vs. STATE OF U P	August 7, 2006
RAM BABU Vs. STATE OF U P	September 6, 2006
RAM BABU GUPTA Vs. MADAN LAL ALIAS MADAN MOHAN SWARNKAR AND OTHERS	February 28, 2006
RAM BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR	April 27, 2006
RAM BAHAL AWADHI Vs. STATE OF U P	May 9, 2006
RAM BALI Vs. STATE OF U P	October 12, 2006
RAM BALI SAHU Vs. INDRAPATI AND RAGHUPATI SONS OF SRI SHEO SHARAN	August 3, 2006
RAM BARAN Vs. BOARD OF REVENUE U P LUCKNOW	February 9, 2006
RAM BHAJAN Vs. STATE OF U P	October 19, 2006
RAM BHAROS SAROJ Vs. COMMISSIONER, FOOD AND CIVIL SUPPLIES, U.P., LUCKNOW AND ANOTHER	February 16, 2006
RAM BHAROSE LAL AND ORS. Vs. RAJENDRA DAYAL SINGH @ R.D. SINGH	July 12, 2006
RAM BILAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	September 1, 2006
RAM BILAS AND ANOTHER Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	March 3, 2006
RAM BILAS MAHTO Vs. UNION OF INDIA	July 11, 2006
RAM BILAS YADAV Vs. STATE OF U.P. AND ORS.	August 11, 2006
RAM BILAS YADAV Vs. STATE OF U P.	April 25, 2006
RAM BRIKSHA PRASAD INDRA DEV Vs. STATE OF UTTAR PRADESH	May 23, 2006
RAM BRIKSHA SINGH Vs. DEPUTY DIRECTOR CONSOLIDATION	October 17, 2006
RAM CHANDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	January 19, 2006
RAM CHANDER Vs. STATE OF U P	August 18, 2006
RAM CHANDRA Vs. STATE	October 13, 2006
RAM CHANDRA Vs. STATE OF U P	November 12, 2006
RAM CHANDRA Vs. STATE OF U P	November 20, 2006
RAM CHANDRA Vs. XTH ADDL DISTRICT JUDGE ALLAHABAD	October 5, 2006
RAM CHANDRA Vs. SIYA RAM	September 20, 2006
RAM CHANDRA Vs. STATE	April 17, 2006
RAM CHANDRA Vs. XVTH ADDITIONAL DISTRICT JUDGE AND ORS.	May 23, 2006
RAM CHANDRA ALIAS RAM CHANDER CHAUDHARY Vs. STATE OF U P	August 2, 2006
RAM CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	August 30, 2006
RAM CHANDRA MISRA Vs. STATE OF U P	May 17, 2006
RAM CHANDRA MISSION AND ORS Vs. STATE OF U P AND ORS	April 24, 2006
RAM CHANDRA SHARMA Vs. STATE OF U P	September 19, 2006
RAM CHANDRA TIWARI AND ORS. Vs. STATE OF U.P. AND ANR.	September 11, 2006
RAM CHANDRA YADAV ALIAS PHAUJI Vs. STATE OF U P	October 11, 2006
RAM CHARITRA AND OTHERS Vs. STATE OF U.P.	February 17, 2006
RAM CHHABILE Vs. COLLECTOR BALRAMPUR	May 4, 2006
RAM CHHABILE Vs. COLLECTOR	April 5, 2006
RAM DABAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	September 5, 2006
RAM DAS DUBEY Vs. ADDL. COLLECTOR (FINANCE & REVENUE)/DY. DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	January 24, 2006
RAM DAS TIWARI Vs. NAGAR PALIKA, KALPI, JALAUN AT ORAI AND OTHERS	August 8, 2006
RAM DAYAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, ETAWAH AND OTHERS	July 3, 2006
RAM DAYAL METH Vs. STATE OF U P	February 13, 2006
RAM DEO Vs. STATE OF U P	May 9, 2006
RAM DEO Vs. RAM NARESH	May 26, 2006
RAM DEO SINGH Vs. RAM NARESH	July 4, 2006
RAM DEV Vs. STATE OF U P	March 9, 2006
RAM DHANI Vs. RAJA RAM	September 18, 2006
RAM DHANI CHCHABHAIYA Vs. STATE OF UTTAR PRADESH	February 22, 2006
RAM DHANI SETH Vs. STATE OF U.P. AND OTHERS	January 6, 2006
RAM DHARI AND RAJA Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAM BACHAN	February 22, 2006
RAM DHEERAJ MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS	February 21, 2006
RAM DHYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 17, 2006
RAM DULAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	May 19, 2006
RAM GOPAL Vs. UNION OF INDIA	July 4, 2006
RAM GOPAL Vs. UNION OF INDIA	August 4, 2006
RAM GOPAL Vs. KEWAL PRASAD	September 21, 2006
RAM GOPAL Vs. KEWAL PRASAD	November 21, 2006
RAM GOPAL SON OF SRI SUKHDEO AND ORS. Vs. BHULUWA SON OF KAIRA,	February 10, 2006
RAM HIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	November 6, 2006
RAM ISHWAR ALIAS RAMESHWAR Vs. LAXMI NARAIN	November 29, 2006
RAM JI Vs. SHYAM LAL	February 3, 2006
RAM KALI Vs. RAM KISHORI	October 9, 2006
RAM KARAN GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	April 21, 2006
RAM KISHAN Vs. RATAN SINGH	February 16, 2006
RAM KISHAN Vs. IIND ADDL DISTRICT JUDGE MUZAFFAR NAGAR	October 30, 2006
RAM KISHOR PUROHIT Vs. STATE OF U P	November 7, 2006
RAM KISHORE Vs. STATE OF U P	September 11, 2006
RAM KISHORE Vs. DISTRICT MAGISTRATE FATEHPUR	December 12, 2006
RAM KISHORE Vs. MANAGING DIRECTOR UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION	January 12, 2006
RAM KISHORE Vs. KUMKUM RANI	September 4, 2006
RAM KISHORE MANAV Vs. STATE OF U.P. AND OTHERS	September 7, 2006
Ram Kishore Pandey Vs. State of U.P. and others	October 13, 2006
RAM KISHUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	March 2, 2006
RAM KRISHNA GUPTA Vs. NOOTAN AGARWAL	August 1, 2006
RAM KRISHNA MISHRA Vs. STATE OF U P	January 18, 2006
RAM KRISHNA SHUKLA Vs. FERRUM	August 25, 2006
RAM KUMAR Vs. VIRENDER SINGH	August 21, 2006
RAM KUMAR Vs. STATE OF U P	May 18, 2006
RAM KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.	November 22, 2006
RAM KUMAR AGRAHARI Vs. STATE OF U P	November 3, 2006
RAM KUMAR GAUTAM SRI OM PRAKASH GAUTAM Vs. STATE OF U P	May 1, 2006
RAM KUMAR YADAV Vs. STATE OF U P	January 25, 2006
RAM LAGAN SINGH YADAV Vs. STATE OF U P	July 25, 2006
RAM LAKHAN Vs. GHURAHOO	February 22, 2006
RAM LAL Vs. STATE OF U P	January 25, 2006
RAM LAL Vs. NAGAR PALIKA HARDOI	September 14, 2006
RAM LAL GUPTA Vs. CIVIL JADGE BANDA	October 16, 2006
RAM LAL VERMA Vs. U.P. COOPERATIVE INSTITUTIONAL SERVICE BOARD AND OTHERS	February 27, 2006
RAM MILAN PANDEY Vs. STATE OF U P	November 3, 2006
RAM MILAN SONI Vs. STATE OF U P	November 1, 2006
RAM MURAT Vs. COMMISSIONER AZAMGARH DIVISION AZAMGARH	May 25, 2006
Ram Murti Singh Vs. State of U.P. and others	July 4, 2006
RAM NAGINA DAS CHELADISCIPLEAMLA DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARIDAS CHELADISCIPLEAWADH BIHARI	May 2, 2006
RAM NAGINA PRASAD Vs. STATE CANE SERVICE AUTHORITY AND OTHERS	March 21, 2006
RAM NARAIN Vs. DISTRICT MAGISTRATE ALLAHABAD	January 31, 2006
RAM NARAIN AND ANOTHER Vs. VLTH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS	March 9, 2006
RAM NARAIN MATHUR Vs. PREM KISHOR SRIVASTAVA	May 17, 2006
RAM NARAIN SHARMA RAM PRASAD SHARMA Vs. STATE OF U P	May 2, 2006
RAM NARAIN TRIPATHI Vs. STATE OF U P	January 31, 2006
RAM NARAIN YADAV Vs. STATE OF U P	December 7, 2006
RAM NARAYAN Vs. RAKESH TANDON	January 25, 2006
RAM NARESH Vs. STATE OF U P	December 4, 2006
RAM NARESH Vs. STATE OF U P	October 11, 2006
RAM NARESH Vs. KAMAL NARAIN & ORS.	January 24, 2006
RAM NATH BHAGGOO Vs. STATE OF UTTAR PRADESH	March 9, 2006
RAM NAVAL SRI TAMESHAR Vs. BOARD OF REVENUE	April 19, 2006
RAM NEWAJ Vs. DDC ALLAHABAD	August 11, 2006
RAM NIWAS Vs. RAM AVTAR GUPTA	January 27, 2006
RAM PAL SINGH Vs. STATE OF U P	January 17, 2006
RAM PAL SINGH Vs. STATE OF U P	March 21, 2006
Ram Pal Singh Vs. State of U.P. and others	October 4, 2006
RAM PAL SINGH Vs. STATE OF U P	November 15, 2006
RAM PANDEY TRIBHUVAN PANDEY Vs. SENIOR SUPERINTENDENT OF POLICE DEPUTY INSPECTOR GENERAL OF POLICE DIRECTOR	April 4, 2006
RAM PRABHAV SINGH Vs. DISTRICT INSPECTOR OF SCHOOL DEORIA	December 6, 2006
RAM PRAKASH AND ANOTHER Vs. RAM SARAN AND OTHERS	March 24, 2006
RAM PRAKASH TIWARI Vs. STATE OF U.P. AND OTHERS	August 4, 2006
RAM PRAKASH VYAS Vs. STATE OF U P	October 3, 2006
RAM PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD	January 19, 2006
RAM PRASAD KUSHWAHA Vs. VICE-CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI	September 14, 2006
RAM PRASAD RASIK LALLA Vs. STATE OF U P	May 12, 2006
RAM PRASAD SINGH Vs. STATE OF U P	August 18, 2006
RAM PRATAP SHUKLA Vs. STATE OF U P	March 27, 2006
RAM PYARE SINGH Vs. RAM GOVIND	February 14, 2006
RAM PYAREY AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI, AND OTHERS	November 17, 2006
RAM RAJJI Vs. D D C VARANASI	May 15, 2006
RAM RAMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	November 17, 2006
RAM RATAN Vs. BISHAN ALIAS BISMILLAH	January 31, 2006
RAM RATAN SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE AND ANR.	February 27, 2006
RAM RATI Vs. RAM NARESH AND OTHERS	April 17, 2006
RAM ROOP CHAUHAN Vs. STATE OF U P	July 28, 2006
RAM RUP SINGH Vs. SHYAM KARAN SINGH CHANDEI AND OTHERS	July 3, 2006
Ram Sahai Vs. Shrawan Kumar	February 23, 2006
RAM SAKAL PASI Vs. COLLECTOR, MAU NATH BHANJAN AND OTHERS	July 5, 2006
RAM SANEHI Vs. STATE OF U P	April 27, 2006
RAM SARAN DAS TANDON Vs. COMMISSIONER OF INCOME TAX	August 8, 2006
RAM SEVAK Vs. IIIRD. ADDITIONAL DISTRICT JUDGE, JAUNPUR AND OTHERS	March 10, 2006
RAM SHANKAR SHUKLA Vs. GANESH SEWA ASHRAM SANSTHA	April 4, 2006
RAM SHANKER Vs. VIITH A D J KANPUR NAGAR	January 27, 2006
RAM SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	May 23, 2006
RAM SHANKER Vs. STATE OF U P	November 21, 2006
RAM SHREE STEELS PVT LTD Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD	December 22, 2006
RAM SINGH Vs. STATE OF U.P.	September 25, 2006
RAM SINGH Vs. U P CORPORATION LTD	January 18, 2006
RAM SINGH Vs. VI ADDL. DISTT. JUDGE	January 12, 2006
RAM SINGH VERMA Vs. SHANKER LAL	August 10, 2006
RAM SUFAL SAROJ Vs. STATE OF U P	January 3, 2006
RAM SUNDER Vs. STATE OF U P	July 10, 2006
RAM SURESH Vs. STATE OF U P	November 9, 2006
RAM SWAROOP Vs. STATE OF U P	October 12, 2006
RAM SWAROOP Vs. STATE OF U P	February 10, 2006
RAM SWAROOP GHOSI Vs. IIND ADDL DISTRICT JUDGE AGRA	March 20, 2006
RAM UJAGAR YADAVA Vs. STATE OF U P	March 6, 2006
RAM VILAS SINGH SECOND ADDL CIVIL JUDGE J D AMBEDKAR NAGAR Vs. GANESH PRASAD VERMA	August 25, 2006
RAM VIR Vs. STATE OF U P	December 5, 2006
RAM VRAT TRIPATHI Vs. DDC	February 22, 2006
RAMA DEVI RAN VIJAY SINGH Vs. STATE OF UTTAR PRADESH	April 24, 2006
RAMA KANT SHUKLA Vs. PARAS RAM	August 21, 2006
RAMA SHANKAR Vs. ADDL CIVIL JUDGE J D /PRESCRIBED AUTHORITY VARANASI	September 15, 2006
RAMA SHANKAR KUSHWAHA Vs. BANK OF BARODA BRANCH NICHI BAGH	April 6, 2006
RAMA SHANKER KESARI ALIAS PATALI Vs. IST A D J	January 13, 2006
RAMA SHANKER KESHARI ALIAS PATALI Vs. IST ADDL DISTRICT JUDGE SONEBHADRA	February 13, 2006
RAMA SHANKER SINGH Vs. U P RAJYA VIDHYUT UTPADAN NIGAM LTD	August 19, 2006
RAMA SINGH Vs. STATE OF U P	October 5, 2006
RAMADHAR AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	August 25, 2006
RAMAN KIRPAL Vs. STATE OF U P	November 6, 2006
RAMANAND Vs. STATE OF U P	September 13, 2006
RAMAPATI PRASAD Vs. U P JAL NIGAM	September 7, 2006
RAMASHRAY Vs. STATE OF U P	December 15, 2006
RAMBIR RANA Vs. STATE OF U P	April 28, 2006
RAMDHANI PANDEY Vs. RAGHUNATH PANDEY	December 10, 2006
RAMDHANI PANDEY Vs. RAGHUNATH PANDEY	October 12, 2006
RAMESH ALIAS MAHESH Vs. STATE OF U P	September 15, 2006
RAMESH CHAND AND OTHERS Vs. DISTRICT MAGISTRATE/COLLECTOR, BAGHPAT AND ANOTHER	April 3, 2006
RAMESH CHANDRA Vs. ROMAN CATHOLIC DIOCESE AGRA PVT LTD	November 20, 2006
RAMESH CHANDRA BHARDWAJ Vs. SYNDICATE BANK, H.O. MANIPAL	January 9, 2006
RAMESH CHANDRA PANDEY Vs. CENTRAL BANK OF INDIA	August 21, 2006
RAMESH CHANDRA RASTOGI Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ANR.	January 3, 2006
RAMESH CHANDRA RASTOGI Vs. RENT CONTROL AND EVICTION OFFICER, MORADABAD AND OTHERS	May 2, 2006
RAMESH CHANDRA SABOO Vs. COLLECTOR SONBHADRA	October 18, 2006
RAMESH CHANDRA SABOO Vs. COLLECTOR SONBHADRA	October 8, 2006
RAMESH CHANDRA SAHNI Vs. STATE OF U P	May 22, 2006
RAMESH CHANDRA SHARMA Vs. U.P. CO	September 7, 2006
RAMESH CHANDRA SHARMA Vs. PUNJAB NATIONAL BANK	January 3, 2006
RAMESH CHANDRA SHARMA Vs. PUNJAB NATIONAL BANK	January 30, 2006
RAMESH CHANDRA SHUKLA Vs. STATE OF U P	December 20, 2006
RAMESH CHANDRA SONI Vs. RAMESH CHANDRA SONI	July 17, 2006
Ramesh Chandra Srivastava Vs. State of U.P. and Ors	October 9, 2006
RAMESH CHANDRA TIWARI Vs. RAGHUNANDAN LAL SHARMA	December 19, 2006
RAMESH DHAR DWIVEDI Vs. STATE OF U.P. AND OTHERS	February 28, 2006
RAMESH KEWAT Vs. STATE OF U P	May 17, 2006
RAMESH KUMAR Vs. REGIONAL MANAGER UTTARANCHAL TRANSPORT CORPORATION LTD	May 24, 2006
RAMESH KUMAR Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES /R C AND E O VARANASI	October 28, 2006
RAMESH KUMAR Vs. A D M CIVIL SUPPLY RENT CONTROL AND EVICTION OFFICER	April 28, 2006
RAMESH KUMAR SRIVASTAVA Vs. STATE OF U P	January 4, 2006
RAMESH KUMAR UPADHAYAYA Vs. STATE OF U P	March 10, 2006
RAMESH LAL SHAH Vs. STATE OF UTTARANCHAL	May 23, 2006
Ramesh Major Vs. State	November 18, 2006
RAMESH MALVIYA Vs. VICE-CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW	February 21, 2006
RAMESH NARAIN Vs. VIITH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS	April 27, 2006
RAMESH PRASAD PATEL SRI BHAGWAN SINGH Vs. UNION OF INDIA	April 18, 2006
RAMESHCHANDRA SRIVASTAVA Vs. STATE OF U P	October 9, 2006
RAMESHWAR Vs. STATE OF U P	September 20, 2006
RAMESHWAR DAYAL Vs. HARNATH SINGH	December 21, 2006
RAMESHWAR S O SRI KANHAI LAL Vs. STATE OF U P	May 18, 2006
RAMESHWARI DEVI Vs. STATE OF UTTAR PRADESH	January 12, 2006
RAMJEET BIND Vs. STATE OF U P	February 25, 2006
RAMJEET BIND AND JAGDISH BIND BOTH SONS Vs. STATE OF U P	January 25, 2006
RAMJI Vs. SHYAM LAL	March 2, 2006
RAMJI Vs. BHAGWAN PRASAD	March 28, 2006
RAMJI DAS Vs. RAJENDRA MOHAN MATHUR	May 26, 2006
RAMJI LAL Vs. BOARD OF REVENUE U E LUCKNOW	December 18, 2006
RAMJI LAL JAMUNA SINGH Vs. STATE OF UTTAR PRADESH	February 10, 2006
RAMJI MAL Vs. BEHARI LAL	August 7, 2006
RAMJI SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	September 21, 2006
RAMJIT GUPTA Vs. LABOUR COURT GORAKHPUR U P	April 26, 2006
RAMKALI Vs. STATE OF U P	September 1, 2006
RAMMURTI Vs. AMARJEET SINGH	February 23, 2006
RAMOLA CONSTRUCTION COMPANY Vs. EXECUTIVE OFFICER NAGAR PANCHAYAT MUNI-KI-RETI	June 13, 2006
RAMPAL Vs. STATE OF U P	August 10, 2006
RAMPUR DISTILLERY Vs. COMPETENT AUTHORITY	January 17, 2006
RAMRATI Vs. STATE OF U P	September 11, 2006
RAMSANEHI KHEM KARAN ALIAS NAND LAL Vs. STATE OF UTTAR PRADESH	April 27, 2006
RAMU MAHABIR Vs. GHURHOO SAMU	February 22, 2006
RAMVEER Vs. STATE OF U P	September 22, 2006
RAMVEER SINGH Vs. GAIL INDIA LTD	September 21, 2006
RAN VIJAY SINGH Vs. UNION OF INDIA	August 25, 2006
RANGJI SAHKARI AVAS SAMITI LTD Vs. RENT CONTROL AND EVICTION OFFICER/ADDL DISTRICT MAGISTRATE CITY AGRA AND ORS	May 25, 2006
RANJAN Vs. STATE OF U P	December 18, 2006
RANJAN KUMAR Vs. STATE OF UTTARANCHAL	April 27, 2006
RANJAN SARKAR Vs. STATE OF UTTARANCHAL	May 23, 2006
Ranjana Rastogi (Smt.) Vs. District Inspector of Schools and others	November 27, 2006
RANJEET ALIAS AMIT Vs. STATE OF U P	November 13, 2006
Ranjit Singh Vs. Vice-Chancellor, Chandra Shekhar Azad University of Agriculture and Technology, Kanpur and others	October 6, 2006
RANJIT SINGH Vs. STATE OF U P	May 26, 2006
RANJU Vs. STATE OF U P	October 13, 2006
RANJU CHATURVEDI Vs. STATE OF U P	May 4, 2006
RANPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	August 22, 2006
RANVEER SINGH MAHLE Vs. STATE OF U P	May 24, 2006
RANVIR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS	November 15, 2006
Rashmi Vs. Vijay Singh Negi	August 7, 2006
RASHMI PANDEY Vs. CHAIRMAN MANAGING DIRECTOR HINDUSTAN PETROLEUM CORPORATION LTD	December 8, 2006
RASHTRIYA MAZDOOR CONGRESS INTUC AGRA Vs. UNION OF INDIA	November 23, 2006
RASTRIYA INTER COLLEGE Vs. STATE OF U P	October 28, 2006
RASTRIYA PARIYOJANA NIRMAN NIGAM LTD Vs. B B VERMA	April 19, 2006
RATAN KUMAR NIGAM Vs. STATE OF U P	March 28, 2006
RATAN KUMAR SRIVASTAVA Vs. STATE OF UTTARANCHAL	December 22, 2006
RATAN LAL AGRAWAL Vs. COMMISSIONER OF INCOME-TAX	October 4, 2006
RATAN SINGH Vs. U P AVAS EVAM VIKAS PARISHAD LUCKNOW	April 26, 2006
RATAN SINGH MEHAR Vs. UP KHAND ADHIKARI	March 10, 2006
RATIRAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND OTHERS	February 1, 2006
RATNESH Vs. COMMISSIONER BARAILLY	August 31, 2006
RATTI RAM Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT-4 DEHRADUN	August 5, 2006
RAVI BANSAL Vs. RAJESH KUMAR	May 9, 2006
RAVI KANT Vs. JUDICIAL MAGISTRATE HALDWANI	August 7, 2006
RAVI MAHESHWARI Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY DEHRADUN	July 20, 2006
RAVI PRAKASH SINGH ALIAS KAKKOO Vs. STATE OF U P	January 24, 2006
RAVI SHANKAR Vs. STATE OF U P	February 8, 2006
RAVI SHANKER TRIPATHI Vs. BOARD OF REVENUE U P LUCKNOW	November 15, 2006
RAVI YADAV Vs. STATE OF U P	November 24, 2006
RAVINDRA KUMAR PANDEY Vs. STATE OF U P	July 3, 2006
RAVINDRA SINGH Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	January 13, 2006
RAVINDRA SINGH Vs. STATE OF U P	April 19, 2006
RAYEES Vs. STATE OF U P	April 28, 2006
RAYMOND CEMENT WORKS Vs. UNION OF INDIA	February 7, 2006
REENA JAIN Vs. CIT	October 12, 2006
REENA RAJ Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY	April 6, 2006
REF IN CRIMINAL CONTEMPT Vs. RAMESHWAR DAYAL YADAV	August 25, 2006
REGIONAL MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDL TRIBUNAL CUM LABOUR COURT	February 20, 2006
REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION Vs. DHRUW RAM	February 17, 2006
REGISTRAR, SAMPURNANAND SANSKRIT UNIVERSITY, VARANASI Vs. DISTRICT CONSUMER REDRESSAL FORUM, JAUNPUR AND OTHERS	January 6, 2006
REKHA VERMA Vs. STATE OF U P	October 10, 2006
RENU YADAV Vs. MADHYAMIC SHIKSHA PARISHAD U P ALLAHABAD	September 1, 2006
REOTI PRASAD Vs. STATE OF U P	February 8, 2006
REVA ENVIRO SYSTEMS P LIMITED Vs. STATE OF U P	January 19, 2006
REVATI DEVI Vs. STATE OF UTTARANCHAL	February 23, 2006
REVATI RAMAN Vs. STATE OF U P	November 8, 2006
REWA CHANDRA Vs. DISTRICT JUDGE KANPUR NAGAR	August 21, 2006
REWATI RAMAN Vs. U P JAL NIGAM	November 21, 2006
RIAZUR RAHMAN KHAN Vs. IIND ADDITIONAL DISTRICT JUDGE RAMPUR	January 17, 2006
RICH CAPITAL AND FINANCIAL SERVICES LTD Vs. LAKSHMI CHAND AGARWAL	May 15, 2006
RISAL SINGH Vs. BHAGWAT SINGH	November 27, 2006
RISHI KUMAR JAIN Vs. SURESH CHANDRA SHAH	January 23, 2006
RISHI KUMAR JALAN Vs. LAKSHMENDRA PAL GUPTA	February 8, 2006
RISHI SAHAY PATHAK Vs. STATE OF U.P.	May 9, 2006
RISHIRAM Vs. BOARD OF REVENUE	February 17, 2006
RITA LAL Vs. ADDL PRINCIPAL JUDGE FAMILY COURT LUCKNOW	May 12, 2006
RITA SINGH Vs. OFFICIAL LIQUIDATOR OF M/S. U.P. STATE CEMENT CORPORATION LTD. (IN LIQUIDATION) AND OTHERS	November 9, 2006
RIZVI EXPORTS Vs. UNION OF INDIA	May 9, 2006
RIZWAN AKHTAR Vs. SHRAWAN KUMAR BHATIA	September 18, 2006
RIZWAN USMAN Vs. STATE OF UTTAR PRADESH	February 8, 2006
ROADWAYS INDIA JALPAIGURI WEST BENGAL Vs. COMMISSIONER TRADE TAX AND DEPUTY COMMISSIONER TRADE TAX HELP CENTER	April 27, 2006
ROHTAN SINGH Vs. STATE OF U P AND CITY MAGISTRATE AGRA OFFICER INCHARGE ARMS	April 17, 2006
ROOP CHAND CHAUHAN Vs. STATE OF U P	July 28, 2006
ROOP CHAND JAIN Vs. PUSHPA DEVI JAIN	October 10, 2006
ROOP KISHORE AGARWAL Vs. IV ADDITIONAL DISTRICT JUDGE	March 30, 2006
ROOP NARAIN MISHRA Vs. STATE OF U P	December 7, 2006
ROSHAN LAL Vs. ADDL COMMISSIONER JUDICIAL ALLAHABAD	July 14, 2006
ROSHAN LAL AGARWAL ABHAY RAM AGARWAL Vs. STATE OF UTTAR PRADESH	March 24, 2006
ROSHAN SINGH INDAULIA Vs. STATE OF U P	February 24, 2006
RPJ MINERALS PRIVATE LIMITED AND ANOTHER Vs. S.K. SAXENA, OFFICIAL LIQUIDATOR, U.P. STATE CEMENTS CORPORATION LTD. AND OTHERS	October 27, 2006
RUAB ALI Vs. CHIEF REVENUE OFFICER/DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND ANOTHER	October 26, 2006
RUDAL Vs. DY DIRECTOR OF CONSOLIDATION	November 24, 2006
RUPENDRA NATH SHARMA Vs. TARAKH NATH SHARMA	October 17, 2006
RUSTAM Vs. STATE OF U P	December 7, 2006
RUSTAM Vs. MANFAID	August 18, 2006
S C HANDA Vs. STATE OF UTTARANCHAL	June 17, 2006
S K AWASTHI Vs. STATE OF U P	September 11, 2006
S K C CHARAN Vs. ASHWIN M SINGH	December 13, 2006
S K SOLAN Vs. PRESCRIBED AUTHORITY/MUNSIF HAVALI MEERUT	October 10, 2006
S N VISHWAKARMA Vs. STATE OF U P	March 8, 2006
S P BUILDERS Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL	October 13, 2006
S Q AHMAD ZAIDI Vs. DISTRICT JUDGE MEERUT	October 19, 2006
S U BUILDER ALLAHABAD Vs. BHARTESH CHANDRA JAIN	November 15, 2006
S.A. QUIDWAI Vs. STATE OF UTTAR PRADESH	December 14, 2006
S.K.Gupta Vs. S.K.Gupta	October 12, 2006
S.N.Vishwakarma and Ors. Vs. State of U.P.& Ors.	March 8, 2006
S.P. Singh Vs. State of U.P. and others	January 31, 2006
SAADAT ALI Vs. J.S.C.C., MORADABAD AND OTHERS	March 24, 2006
SABHA SUNDER Vs. DY DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR	May 25, 2006
Sabha Sunder and Ors. Vs. D.D.C.,Siddharth Nagar & Ors.	May 25, 2006
SABHAJEET PANDEY DWARIKA PRASAD PANDEY MANAGER Vs. STATE OF UTTAR PRADESH	August 18, 2006
SABIR Vs. STATE OF U P	March 24, 2006
SABIR S/O GULSHER (IN JAIL) Vs. STATE OF UTTAR PRADESH	December 18, 2006
SABZI MANDI ADHATI ASSOCIATION Vs. STATE OF U P	September 4, 2006
SACHIN JAIN Vs. STATE OF U.P. AND OTHERS	March 23, 2006
Sachin Kumar Vs. Dy.Director of Consolidation,Muzaffarnagar & Ors.	February 23, 2006
SACHIN SHARMA LATE SHRI BUDH PRAKASH Vs. STATE OF U P	April 20, 2006
SADAN LAL Vs. STATE OF U P	January 9, 2006
SADHAN SAHAKARI SAMITI SACHIV PAURI GARHWAL UTTARANCHAL UTTAM PRASAD Vs. STATE OF UTTARANCHAL	May 9, 2006
SADHANA SINHA Vs. BRIG R K KASHYAP	July 17, 2006
SADHNA AGARWAL Vs. MALTI DEVI	November 27, 2006
Sadhna Kumari (Suit.) Vs. State of U.P. and others	October 11, 2006
SADHNA YADAV ALIAS BABLI Vs. RENT CONTROL AND EVICTION OFFICER/ADDL DISTRICT MAGISTRATE VI KANPUR NAGAR	October 18, 2006
SADHU SARAN YADAV Vs. STATE OF U P	September 12, 2006
SAEED Vs. STATE OF U P	December 15, 2006
Sagari Leathers (P) Ltd., Agra (Mis.) Vs. Presiding Officer, Industrial Tribunal, Agra and others	July 4, 2006
SAGARI LEATHERS P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	July 14, 2006
SAHAB SINGH Vs. COMMISSIONER AGRA REGION DISTRICT MAGISTRATE STATION HOUSE OFFICER AND SHYAM	January 25, 2006
SAHARA AIRLINES LTD Vs. DIRECTOR GENERAL OF INCOME TAX	February 8, 2006
SAHARANPUR ELECTRIC SUPPLY CP LTD Vs. STATE OF U P	July 10, 2006
SAHDEV AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	October 10, 2006
SAHODRA DEVI Vs. VIIITH A D J	February 14, 2006
SAIDA BEGUM AND OTHERS Vs. IXTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	April 24, 2006
SAIMA Vs. STATE OF U P	May 1, 2006
SAIYED MUMTAZ ALI Vs. VICE CHANCELLOR AND ANOTHER	May 12, 2006
SALAHUDDIN Vs. STATE OF UTTAR PRADESH	April 5, 2006
SALEEM Vs. STATE OF U P	August 23, 2006
SALIG RAM Vs. RENT CONTROL AND EVICTION OFFICER	January 12, 2006
SALIK RAM YADAV @ SALIK Vs. KENDRIYA VIDYALAYA SANGATHAN AND OTHERS	March 1, 2006
SALIM Vs. STATE OF U P	February 17, 2006
SALIM KHAN Vs. IVTH ADDL DISTRICT JUDGE JHANSI	February 20, 2006
SALOCHNA SONU ALIAS MONU ALIAS SALNI SONU Vs. MOHAMMAD MUSLIM ABDUL REHMAN	February 20, 2006
SAMAPIKA CHARTERJEE Vs. STATE OF U P	February 24, 2006
SAMAR SINGH Vs. STATE OF U P	August 7, 2006
SAMBHU PRASAD SATI Vs. STATE OF UTTARANCHAL	October 30, 2006
SAMEER RAZA Vs. STATE OF U P	August 17, 2006
SAMI ULLAH KHAN Vs. AMJADI BEGUM	July 14, 2006
SAMPURNANAND DIXIT Vs. STATE OF U P	January 17, 2006
SAMPURNANAND SANSKRIT UNIVERSITY Vs. DISTRICT CONSUMER REDRESSAL FORUM	January 6, 2006
SAMSUSSALAM QUDDUSI Vs. STATE OF U P	October 9, 2006
SAMUEL KEMPSTOR Vs. RENT CONTROL AND EVICTION OFFICER/ADDITIONAL CITY MAGISTRATE VITH AND ANR.	September 18, 2006
Sandeep Kumar Vs. State of U.P. and others	January 31, 2006
SANDEEP KUMAR SINGH Vs. STATE OF U P	September 13, 2006
SANDEEP KUMAR YADAV Vs. STATE OF U P	September 15, 2006
SANDEEP KUMARYADAV Vs. STATE OF U P	May 24, 2006
SANGAM ENTERPRISES Vs. COMMISSIONER OF INCOME-TAX	October 3, 2006
SANGAM LAL SONAR Vs. COMMISSIONER OF SALES TAX	April 17, 2006
SANGAM NATH PANDEY Vs. STATE OF U P	September 5, 2006
SANGAM PASI Vs. STATE OF U P	October 13, 2006
SANGEETA Vs. SANJAI ALIAS BABLA	March 22, 2006
SANGITA YADAV Vs. UNION OF INDIA	September 29, 2006
SANGITA YADAV Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED	November 29, 2006
SANJAI AGARWAL Vs. STATE OF U P	February 24, 2006
SANJAI AGRAWAL Vs. STATE OF UTTAR PRADESH	April 3, 2006
SANJAI GUPTA Vs. GULAB MISRA	November 17, 2006
SANJAI KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS	September 11, 2006
SANJAY Vs. UPPER ZILA ADHIKARI KANPUR NAGAR	October 6, 2006
SANJAY Vs. STATE OF U P	April 6, 2006
SANJAY Vs. STATE OF UTTARANCHAL	February 25, 2006
SANJAY Vs. STATE OF U P	August 7, 2006
SANJAY CHAURASIA Vs. STATE OF U P	May 4, 2006
SANJAY GUPTA Vs. JAG MOHAN KHANNA	November 29, 2006
SANJAY KALADIYAS Vs. STATE OF U.P. AND OTHERS	October 11, 2006
SANJAY KUMAR PATHAK Vs. STATE OF U P	December 15, 2006
SANJAY KUMAR PATHAK Vs. STATE OF U.P. AND OTHERS	December 22, 2006
SANJAY KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION	July 5, 2006
SANJAY KUMAR SINGH Vs. STATE OF U P	March 10, 2006
SANJAY KUMAR VERMA Vs. STATE OF U P	January 13, 2006
SANJAY MEHROTRA Vs. STATE OF U.P. AND OTHERS	July 24, 2006
SANJAY PAPER AND CHEMICAL INDUSTRIES LTD Vs. DIST JUDGE GORAKHPUR	January 2, 2006
SANJAY VERMA Vs. HARYANA ROADWAYS	March 27, 2006
SANJEEV KUMAR Vs. XVIITH A.D.J., BIJNOR AND ANOTHER	October 12, 2006
SANJEEV KUMAR JAIN Vs. STATE OF U P	August 23, 2006
SANJEEV KUMAR SINGH Vs. STATE OF U P	December 22, 2006
SANJI SETH Vs. IVTH ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	March 23, 2006
Sanjiv Kumar Vs. State of U.P. and others	October 20, 2006
SANJIV KUMAR SHRI JAGDISH CHANDRA Vs. STATE OF U P	January 20, 2006
SANOO ALIAS ULANGA Vs. STATE OF U P	August 2, 2006
SANSVEER Vs. STATE OF U P	November 9, 2006
SANT GADGE SEVA NIKETAN U P Vs. STATE OF U P	March 29, 2006
SANT KUMAR KHERA Vs. STATE OF U P	July 26, 2006
SANTHOSE KUMAR Vs. STATE OF U P	November 9, 2006
SANTOSH Vs. STATE OF U P	September 18, 2006
SANTOSH ALIAS RAJU Vs. STATE OF U P	August 18, 2006
SANTOSH KUMAR Vs. SARLA DEVI	December 7, 2006
SANTOSH KUMAR AND ANR. Vs. SARLA DEVI	December 12, 2006
SANTOSH KUMAR GOEL Vs. STATE OF U P	July 11, 2006
SANTOSH KUMAR JAISWAL Vs. STATE OF U P	February 15, 2006
SANTOSH KUMAR SHARMA Vs. VITH ADDL DISTRICT JUDGE SAHARANPUR	January 25, 2006
SANTOSH KUMAR SINGH Vs. DISTRICT MAGISTRATE SONEBHADRA	March 8, 2006
SANTOSH KUMAR VERMA Vs. UNION OF INDIA AND OTHERS	December 14, 2006
SANTOSH POONIA Vs. STATE OF U P	December 19, 2006
SANTOSH SHARMA Vs. STATE OF U P	August 21, 2006
SANTOSHI Vs. STATE OF U P	November 16, 2006
SANTOSHI ENTERPRISES Vs. STATE OF UTTAR PRADESH	July 20, 2006
SANTOSHI LAL Vs. IST ADDITIONAL DISTRICT JUDGE MAINPURI	July 3, 2006
SANTOSHI LAL BHAGWAN DAS Vs. 1ST ADDITIONAL DISTRICT JUDGE PRESCRIBED AUTHORITY MOHD SHAFI	March 7, 2006
SANTWANA DWIVEDI Vs. STATE OF U P	April 3, 2006
SANYOGITA RAI Vs. STATE OF U P	July 21, 2006
SAPNA MINOR D/O SRI TRILOK SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD	March 1, 2006
SAPNA PAPERS PRODUCT PVT LIMITED Vs. COMMISSIONER OF TRADE TAX	February 7, 2006
SARANJEET SINGH Vs. GENERAL MANAGER U P S O INDIAN OIL LTD	March 29, 2006
SARASWATI DEVI Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS	November 14, 2006
SARDAR AMRIK SINGH Vs. ADDL DISTRICT AND SESSIONS JUDGE	December 6, 2006
SARDAR JASVIR SINGH Vs. STATE OF UTTAR PRADESH	November 6, 2006
SARDAR KULWANT SINGH Vs. VITH ADDL DISTRICT JUDGE SAHARANPUR	December 21, 2006
SARESHO Vs. SIRIYA	November 29, 2006
SARITA DEVI Vs. RAM BABU ALIAS RAM PRAKASH	September 14, 2006
SARITA KUMARI @ LAXMI AND OTHERS Vs. STATE OF U.P. AND OTHERS	December 6, 2006
SARJOO PRASAD GUPTA ALIAS LUKHI Vs. ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR	November 6, 2006
SARJU BARAI Vs. SURENDRA NATH TIWARI	September 7, 2006
SARJU PRASAD Vs. VIIITH ADDITIONAL DISTRICT JUDGE	July 14, 2006
SARJU PRASAD TYAGI Vs. STATE OF U P	December 18, 2006
SARNU Vs. FAGANIA	August 28, 2006
SARVAJEET SINGH Vs. RAJ KUMAR	July 28, 2006
SARVESH KUMAR SINGH Vs. STATE OF U P	May 11, 2006
SARVJEET SINGH Vs. BABA LAL KRANTI DAS	February 9, 2006
SARWATI DEVI Vs. BHAGWAN SINGH RAJPUT	August 29, 2006
SATENDRA KUMAR SHUKLA Vs. DIRECTOR OF EDUCATION MADHYAMIK	February 14, 2006
SATESHWARI Vs. U P ZILA ADHIKARI NAZUL /DEPUTY DIRECTOR OF CONSOLIDATION UDHAM SINGH NAGAR	July 12, 2006
SATEY SINGH RANA Vs. STATE OF UTTARANCHAL	September 20, 2006
SATGURU PRASAD AND ANR. Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ANR.	April 28, 2006
SATISH Vs. STATE OF U P	April 21, 2006
SATISH Vs. UNION OF INDIA	September 26, 2006
SATISH CHAND KAKKAR Vs. VII ADDITIONAL DISTRICT JUDGE	March 10, 2006
SATISH CHAND TYAGI Vs. RAJENDRA KUMAR SHARMA	February 15, 2006
SATISH CHATURVEDI Vs. STATE OF U.P. AND OTHERS	November 13, 2006
SATISH INDUSTRIES Vs. COMMISSIONER TRADE TAX	March 22, 2006
SATISH KUMAR Vs. STATE OF U P	September 22, 2006
SATISH KUMAR Vs. STATE OF U P	July 1, 2006
SATISH KUMAR BANSAL Vs. STATE OF U P	July 18, 2006
SATISH KUMAR DUTTA Vs. ADDL DISTRICT JUDGE METROPOLITAN AREA KANPUR NAGAR	February 21, 2006
SATISH KUMAR MADAN AND OTHERS Vs. RAJ KUMAR CHADDHA	September 14, 2006
SATISH KUMAR YADAV Vs. STATE OF U P	March 21, 2006
SATNAM SINGH Vs. ADDL DISTRICT JUDGE/F T C NO 3 MUZAFFAR NAGAR	November 2, 2006
SATNAM SINGH Vs. STATE	July 18, 2006
SATPAL SRI CHANDRA Vs. STATE OF U P	May 1, 2006
SATTAN Vs. XITH A D J	August 24, 2006
SATTU KANCHI ALIAS KANCHI AHERIA IN JAIL Vs. STATE OF U P	May 19, 2006
SATVEER YADAV Vs. UNION OF INDIA	July 28, 2006
SATYA NARAIN Vs. CHANGER SINGH	March 30, 2006
SATYA NARAIN Vs. ROSHAN LAL AND ANOTHER	January 12, 2006
SATYA NARAIN Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	January 31, 2006
SATYA NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	February 10, 2006
SATYA NARAIN GAUR Vs. STATE OF U P	December 1, 2006
SATYA NARAIN MISHRA Vs. SARDAR FINANCE CORPORATION	February 24, 2006
SATYA NARAIN TULSI MANAS MANDIR Vs. WORKMAN COMPENSATION COMMISSIONER AUTHORITY	May 26, 2006
SATYA PAL AND PREMWATI Vs. JAGDISH PRASAD	March 30, 2006
SATYA PAL SINGH BARE LAL Vs. STATE OF U P	May 23, 2006
SATYA PRAKASH Vs. STATE OF UTTARANCHAL	February 23, 2006
SATYA PRAKASH GARG Vs. XITH ADDITIONAL SESSIONS JUDGE AND ANR.	December 15, 2006
SATYA PRAKASH SINGH ALIAS TEEPU SINGH Vs. STATE OF U P	September 18, 2006
SATYA PRASAD Vs. NEW INDIA ASSURANCE CO	April 8, 2006
SATYA VRAT SINGH Vs. STATE OF U P	July 18, 2006
SATYADEV Vs. A.D.J., VARANASI AND OTHERS	January 12, 2006
SATYENDRA KUMAR Vs. STATE OF U P	December 11, 2006
SATYENDRA KUMAR GAUR Vs. STATE OF U P	November 14, 2006
SATYENDRA KUMAR MISRA Vs. STATE OF U P	September 25, 2006
SATYENDRA KUMAR SHUKLA Vs. DIRECTOR OF EDUCATION	February 14, 2006
SATYENDRA YADAV Vs. STATE OF U P	September 13, 2006
SAUDAN SINGH Vs. STATE OF U P	December 19, 2006
SAUDUL AZEEZ Vs. DISTRICT JUDGE, GORAKHPUR AND OTHERS	September 11, 2006
SAURABH Vs. STATE OF U P	May 4, 2006
SAURABH ALIAS CHHOTOO Vs. DISTRICT MAGISTRATE JHANSI	July 20, 2006
SAVITA AGARWAL Vs. SARADA MATH NYAS	March 28, 2006
SAVITRI DEVI Vs. XTH ADDITIONAL DISTRICT JUDGE	February 6, 2006
SAYED MOHAMMAD MAHFOOJ Vs. STATE OF U.P. AN ORS.	October 10, 2006
SAYEED KHAN Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI	November 27, 2006
Sayid Vs. Addl Distt Judge	May 3, 2006
SECRETARY BOARD OF HIGH SCHOOL INTERMEDIATE EDUCATION Vs. RAM JATAN	January 5, 2006
SECRETARY HIGH COURT BAR ASSOCIATION ALLAHABAD Vs. state	June 23, 2006
SECRETARY UTTARANCHAL SHIKSHA EVAM PARIKSHA PARISHAD Vs. YOGESH KUMAR	March 2, 2006
SEEMA DUBEY Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW	September 15, 2006
Seema Shah Vs. State of U.P.& Ors.	February 6, 2006
SEEMA SHAH (KM.) Vs. THE STATE OF U.P. AND 4 OTHERS	February 8, 2006
SEHTU AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	August 30, 2006
SENAPATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ORAI, JALAUN AND OTHERS	October 13, 2006
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. ANEEP MEHTA	February 17, 2006
SEPOY 47644 RAJESH PRADHAN Vs. COMMANDANT 42B BATTALION P.A.C., NAINI AND OTHERS	March 21, 2006
SETH BASHIR AHMAD BHATTI Vs. ADDL DISTRICT JUDGE LUCKNOW	May 26, 2006
SHABBIR Vs. IIND ADDL. DIST.	January 12, 2006
SHAFEEQ KHAN AND OTHERS Vs. UNION OF INDIA AND OTHERS	September 19, 2006
SHAHABUDDIN ALIAS SABU Vs. MOHD YAMEEN QURESHI	July 17, 2006
SHAHBAZ BEG Vs. STATE OF U P	October 30, 2006
SHAHEEN BANO Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND OTHERS	February 21, 2006
SHAHID HUSAIN AND OTHERS Vs. U.P. SUNNI CENTRAL BOARD OF WAQF AND OTHERS	April 4, 2006
SHAHID OBAID KHAN AND ANR. Vs. IXTH A.D.J. AND ANR.	February 6, 2006
SHAHIDA PARVEEN Vs. STATE OF U P	January 17, 2006
SHAHJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS	July 3, 2006
SHAHNAZ Vs. JUDGE SMALL CAUSES COURT	May 4, 2006
SHAHRU Vs. STATE OF U P	May 26, 2006
SHAHZAD SHAMIM Vs. CHANCELLOR VEER BAHADUR SINGH POORVANCHAL UNIVERSITY JAUNPUR	May 8, 2006
SHAIL AGRAWAL Vs. STATE OF U P	November 3, 2006
SHAILA BHATT Vs. VIJAYPAL SINGH	January 8, 2006
SHAILENDRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY COMMISSIONER AGRA DIVISION	July 14, 2006
SHAILENDRA KUMAR YADAV Vs. STATE OF U P	June 11, 2006
SHAILENDRA KUMAR YADAV Vs. STATE OF U P	November 6, 2006
SHAILESH KUMAR PRAJAPATI Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND ANOTHER	July 12, 2006
SHAKAMBHARI COLONIZERS P LTD Vs. CANTONMENT BOARD MEERUT	September 7, 2006
SHAKEEL Vs. SUPERINTENDENTS DIST JAIL GAZIABAD	March 1, 2006
SHAMBHOO AND ANOTHER Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 1, 2006
SHAMBHOO NATH Vs. COMMISSIONER VINDHYACHAL REGION MIRZAPUR	September 14, 2006
SHAMBHU NATH Vs. DIST JUDGE MIRZAPUR	March 2, 2006
SHAMBHU NATH TIWARI Vs. BOARD OF REVENUE AND OTHERS	May 18, 2006
SHAMIM AKHTAR Vs. TAJUDDIN	July 13, 2006
SHAMSHER SINGH Vs. BINDHYAVASINI SINGH	September 14, 2006
SHAMSUDDIN Vs. HEMRAJ PANDEY	February 22, 2006
SHANKAR BAHADUR Vs. STATE	March 7, 2006
SHANKAR DAYAL TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 9, 2006
SHANKAR LAL Vs. VITH A D J BULANDSHAHR	May 18, 2006
SHANKAR LAL SAH Vs. DISTRICT LAND ACQUISITION OFFICER NAINITAL	April 12, 2006
Shankar Singh Vs. Principal Secretary and others	October 10, 2006
SHANTI DEVI Vs. STATE OF U P	March 28, 2006
SHANTI DEVI Vs. MANAGING DIRECTOR FOOD CORPN OF INDIA	February 21, 2006
SHANTI DEVI Vs. MUNSIF MAHABAN MATHURA	October 12, 2006
SHANTI DEVI Vs. RAJIV KUMAR TELANG	August 25, 2006
SHANTI DEVI SAKLANI Vs. UNION OF INDIA	November 2, 2006
SHANTI DEVI WIFE OF SRI JHUNNI LAL SRIVASTAVA Vs. GOVERNMENT OF U P	March 28, 2006
SHANTI LAL Vs. DISTRICT JUDGE GORAKHPUR	March 24, 2006
SHANTI NIKETAN INTER COLLEGE SIDDHARTHA NAGAR Vs. STATE OF U P	September 4, 2006
SHARAD KUMAR VERMA Vs. STATE OF U P	April 3, 2006
SHARDA Vs. STATE OF U P	November 29, 2006
SHARDA PRASAD TIWARI Vs. STATE OF U P	March 24, 2006
SHARDANAND TIWARI Vs. STATE OF U P	August 22, 2006
SHARIFUL HASAN Vs. STATE OF U P	January 20, 2006
SHARJEEL ALIAS M S KHAN Vs. STATE OF U P	March 1, 2006
SHARWAN KUMAR Vs. STATE OF U P	November 8, 2006
SHASHANK SHARMA Vs. STATE OF U P	August 30, 2006
SHASHI KANT RAI Vs. SUBHASH CHANDRA	October 10, 2006
SHASHI KANT TIWARI Vs. SENIOR SUPERINTENDENT OF POLICE	July 12, 2006
SHASHI THAPA Vs. STATE OF U P	May 9, 2006
SHAUDAN SINGH Vs. STATE OF U P	December 19, 2006
SHAUKAT ALI Vs. RAM CHANDRA PRASAD	December 20, 2006
SHAUKAT ALI Vs. STATE OF UTTAR PRADESH	February 6, 2006
SHAUKAT RANA Vs. STATE OF U P	October 16, 2006
SHEELA DEVI Vs. SWARUP NARAIN BIJORIA	April 21, 2006
SHEESH RAM Vs. STATE OF U P	April 21, 2006
SHEETLA PRASAD @ LATHARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	November 15, 2006
SHEKHAER BAHUGUNA Vs. XVI ADDITIONAL DISTRICT JUDGE	February 14, 2006
SHEKHAR BAHUGUNA Vs. XVITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	March 21, 2006
SHEKHAR SRIVASTAVA S O NAND LAL IN JAIL Vs. STATE OF U P	August 21, 2006
SHEO NATH Vs. MALLU AND OTHERS	October 4, 2006
SHEO NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	September 18, 2006
SHEO SHANKAR Vs. SPECIAL JUDGE AND ORS.	September 25, 2006
SHEO SHANKER Vs. SPECIAL JUDGE, GORAKHPUR AND OTHERS	January 6, 2006
SHEO SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 22, 2006
SHEODAN KARAN SINGH Vs. STATE OF U P	February 10, 2006
Sheoraj Vs. State	January 17, 2006
SHIKSHA PARISHAD JAITPUR Vs. STATE OF U P	April 27, 2006
SHIO PRASAD Vs. BANSHI MOHAN AGARWAL	September 1, 2006
SHISHU PAL SINGH LATE SRI ROOP SINGH Vs. STATE OF U P	May 23, 2006
SHISHUPAL SINGH BHANDARI Vs. STATE OF UTTARANCHAL	June 12, 2006
SHITLA PRASAD YADAV Vs. FARIDAN	March 20, 2006
SHITLU AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 6, 2006
SHIV ADHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	May 1, 2006
SHIV CHARAN Vs. EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD, LALITPUR AND ANOTHER	July 21, 2006
SHIV CHARAN PRASAD GUPTA Vs. KRISHNA TEWARI	August 17, 2006
SHIV CHARAN SHARMA Vs. ASHOK	November 1, 2006
SHIV CHARAN SHARMA AND ANOTHER Vs. THE JUDGE SMALL CAUSES COURT, JHANSI AND OTHERS	April 27, 2006
SHIV DAN Vs. STATE OF U P	February 10, 2006
SHIV JANAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	August 3, 2006
SHIV KANT DIXIT Vs. STATE OF U.P. AND OTHERS	September 5, 2006
SHIV LAL SUB DIVISIONAL MAGISTRATE MAHOBA ADMINISTRATOR NAGAR PANCHAYAT Vs. RAM BABU DWIVEDI	January 9, 2006
SHIV MURAT AND OTHERS Vs. ADDL. COLLECTOR (L.R.)/DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	November 23, 2006
SHIV NARAIN Vs. STATE OF U P	April 4, 2006
SHIV NARAIN JAISWAL Vs. STATE OF U P	October 13, 2006
SHIV NATH Vs. PRESIDING OFFICER LABOUR COURT	April 5, 2006
SHIV NATH BHARDWAJ Vs. DISTRICT JUDGE, VARANASI AND OTHERS	December 19, 2006
SHIV NATH SAHDEO Vs. BANGAL SAHDEO	May 23, 2006
SHIV PRASAD Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR	July 18, 2006
SHIV PRASAD Vs. STATE OF U P	October 9, 2006
Shiv Prasad Jaiswal Vs. First Addl. District Judge,Azamgarh & Ors.	January 31, 2006
SHIV PRATAP SINGH Vs. DIRECTOR OF AGRICULTURE	April 24, 2006
SHIV PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND OTHERS	October 16, 2006
SHIV PUJAN PRASAD Vs. STATE OF U P	March 27, 2006
SHIV RAJ SINGH Vs. STATE OF U P	October 11, 2006
SHIV RANI Vs. DISTRICT JUDGE	November 22, 2006
SHIV SAHAI SINGH SRI KALLU SINGH IN JAIL Vs. STATE OF U P	May 9, 2006
SHIV SHANKAR SAXENA Vs. STATE OF U P	March 3, 2006
SHIV SHANKER AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FATEHPUR AND OTHERS	November 2, 2006
SHIV SHANKER AWASTHI Vs. DIRECTOR SERICULTURE DIRECTORATE U P L D A COMMERCIAL COMPLEX LUCKNOW	September 27, 2006
SHIV SHANKER LAL Vs. STATE OF U.P. AND OTHERS	November 15, 2006
SHIV SHANKER LAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS	February 21, 2006
SHIV SHANKER SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	November 21, 2006
SHIV SINGH Vs. STATE OF U P	October 4, 2006
SHIV SINGH CHAK Vs. BABY JAIN	October 28, 2006
SHIVA NATH SINGH Vs. STATE OF U P	November 17, 2006
SHIVA TRADERS Vs. COMMISSIONER OF TRADE TAX	August 18, 2006
SHIVAJI Vs. STATE OF U P	April 18, 2006
SHIVANGI PHARMACEUTICALS PVT LTD Vs. ANIL SHARMA FOR DEV CONSTRUCTION AGRA	December 5, 2006
SHIVENDRA GUPTA Vs. STATE OF U P	August 7, 2006
SHIVENDRA PAL Vs. STATE OF U P	July 19, 2006
SHODAN SINGH Vs. STATE OF U P	February 6, 2006
SHRAVAN KUMAR PURWAR Vs. INSPECTOR GENERAL REGISTRATION U P ALLAHABAD	December 1, 2006
SHRAWAN KUMAR Vs. U P INSTITUTIONAL SERVICE BOARD	August 30, 2006
Shrawan Kumar Singh Vs. State of U.P. and others	November 8, 2006
SHREE RAM FUELS PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX	October 5, 2006
SHREEPAL Vs. STATE OF U P	May 17, 2006
SHREEPATI MISHRA Vs. UPPAR SHIKSHA NIDESHAK SECONDARY AND THE COMMITTEE OF MANAGEMENT AMAR	January 10, 2006
SHREETRON INDIA LIMITED Vs. COMMISSIONER, TRADE TAX	November 24, 2006
SHRESTH SHIKSHA SANSTHA Vs. STATE OF U P	November 6, 2006
SHRI AJAY KUMAR DAY Vs. STATE OF U P	May 9, 2006
SHRI DURGA BHAGWATI INDUSTRIES Vs. OM PRAKASH LOHIA	May 1, 2006
SHRI RAM GOVIL Vs. SMT. MAQSOODAN AND ORS.	September 1, 2006
SHRIMATI LAXMI DEVI AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER, AGRA AND OTHERS	February 20, 2006
SHRINATH MISHRA Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM ALLAHABAD	September 13, 2006
SHRIPAL BHATI Vs. STATE OF U P	December 14, 2006
SHRIRAM HONDA EQUIPMENT LTD Vs. STATE OF UTTAR PRADESH	November 30, 2006
SHRISHTI TRADERS Vs. COMMISSIONER OF TRADE TAX	August 3, 2006
SHUSHMA SHUKLA Vs. JOINT DIRECTOR OF EDUCATION KANPUR	April 18, 2006
SHYAM BABOO SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAHR	October 11, 2006
SHYAM BABU BIND Vs. STATE OF U.P. AND OTHERS	December 22, 2006
SHYAM BAHADUR SINGH Vs. STATE OF U P	August 8, 2006
SHYAM BANSAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 17, 2006
SHYAM BEHARI AND UMA SHANKER SONS OF BABU LAL Vs. VIDYA SAGAR	August 4, 2006
SHYAM BEHARI SINGH SRI RAMAYAN YADAV Vs. STATE OF U P	May 8, 2006
SHYAM LAL Vs. NAND LAL AND ORS.	August 31, 2006
SHYAM LAL GUPTA Vs. STATE OF U P	May 25, 2006
SHYAM LAL KAMLESH KUMAR Vs. COMMISSIONER OF TRADE TAX	August 2, 2006
SHYAM LAL KASHYAP Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION), MOHANLAL GANJ, LUCKNOW AND OTHERS	February 15, 2006
SHYAM LAL SAHU Vs. SMT. PHOOLMATI DEVI AND OTHERS	July 24, 2006
SHYAM MURARI YADAV Vs. STATE OF U.P. AND OTHERS	December 5, 2006
SHYAM NARAIN PANDEY Vs. SUKHOO	March 30, 2006
SHYAM NARAYAN PANDEY Vs. STATE OF U P	August 2, 2006
Shyam Sunder Vs. Jhandoo	March 2, 2006
SHYAM VERMA Vs. STATE OF U P	January 24, 2006
SHYAMA DEVI Vs. IX ADDL DISTT JUDGE VARANASI	February 20, 2006
SHYAMBABU PASI Vs. STATE OF U P	September 25, 2006
SHYAMJI AND OTHERS Vs. STATE OF U P AND ANOTHER	November 30, 2006
SHYAMVIR SINGH RANVIR SINGH ALIAS NARVIR SINGH Vs. STATE OF U P	March 10, 2006
SIA RAM Vs. SURAJ PRASAD	July 26, 2006
SIDDHA Vs. STATE OF U P	April 25, 2006
SIDESHWARI Vs. STATE OF U P	September 18, 2006
SIDHARTH MANOHAR Vs. STATE OF U P	April 26, 2006
SIDHESWAR MISHRA Vs. STATE OF U P	February 17, 2006
SIDHESWAR MISHRA Vs. STATE OF U P	November 15, 2006
SIMAR JEET KAUR Vs. STATE OF UTTAR PRADESH	March 6, 2006
SINGH FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED	September 18, 2006
SIRAJ AHMAD Vs. R C AND EVICTION OFFICER	March 10, 2006
SITA RAM Vs. STATE OF U P	January 13, 2006
SITA RAM Vs. BOARD OF REVENUE	September 13, 2006
SITA RAM Vs. SRI DHAR	July 5, 2006
SITA RAM Vs. SHANKER LAL	September 1, 2006
SITA RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	December 7, 2006
SITAPUR EYE HOSPITAL Vs. DISTRICT JUDGE ALMORA	August 30, 2006
SITARAM Vs. UNION OF INDIA	August 18, 2006
SITARI BEGUM Vs. STATE OF U P	October 30, 2006
SITAWAN Vs. PRADEEP KUMAR AND OTHERS	July 3, 2006
SIYA RAM SHARMA Vs. KUMARI DEVI	September 19, 2006
SMT. ANJU SHARMA Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LIMITED, AGRA AND OTHERS	November 15, 2006
SMT. ASHARFI (SINCE DECEASED) REPRESENTED BY SAMUNDRI SINGH AND OTHERS Vs. TEJ PAL SINGH	August 7, 2006
SMT. ATRO DEVIAND & ORS. Vs. PUNJAB NATIONAL BANK & ORS.	July 25, 2006
SMT. BELA DEVI KUSHWAHA Vs. DISTRICT JUDGE, MIRZAPUR AND OTHERS	March 28, 2006
SMT. BHRAHMO DEVI Vs. PRAKASH AND OTHERS	October 9, 2006
SMT. BIMLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND ANOTHER	August 4, 2006
SMT. CHAMPA DEVI Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION	May 26, 2006
SMT. DEORATI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	August 28, 2006
SMT. DULARI DEVI @ MANJU Vs. NARCOTIC CONTROL BUREAU, VARANASI	October 4, 2006
SMT. INDRA DEVI ALIAS INDER DEVI WIDOW OF BHUNAI RAM, Vs. BAL GOVIND GUPTA SON OF BHUNAI RAM	December 4, 2006
SMT. KAMLA GANDHI AND ORS. Vs. SPECIAL JUDGE (E.C.) ACT AND ORS.	November 7, 2006
SMT. KASTOORI DEVI Vs. IXTH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS	March 22, 2006
SMT. KELA AND ANR. Vs. SATISH CHAND GARG AND ORS.	November 9, 2006
SMT. MUSTARI BEGUM AND ANR. Vs. ADDITIONAL CITY MAGISTRATE AND ORS.	August 22, 2006
SMT. PHOOLMANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	November 21, 2006
SMT. PRAKASH RANI @ PRAKASHWATI Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.	July 7, 2006
SMT. PREMWATI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS	December 4, 2006
SMT. RAJKALI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS	December 12, 2006
SMT. SADHNA AGARWAL & ANR. Vs. SMT. MALTI DEVI & ORS.	November 27, 2006
SMT. SARASWATI DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS	April 20, 2006
SMT. SARASWATI DEVI Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	November 14, 2006
SMT. SAVITRI DEVI AND ORS. Vs. CHANDRA DHAR MISHRA	November 10, 2006
SMT. SHAKUNTALA Vs. BOARD OF REVENUE, U.P. ALLAHABAD.	October 5, 2006
SMT. SHAKUNTALA DEVI SINGHAL Vs. IVTH ADDITIONAL DISTRICT JUDGE, BAREILLY AND ANOTHER	March 6, 2006
SMT. SHANTI DEVI AND ANR. Vs. DEVA NAND	November 3, 2006
SMT. SHYAM SUNDARI AND ANR. Vs. RAM NANDAN AND ORS.	September 5, 2006
SMT. SNEH KAPOOR Vs. XIITH ADDL. DISTRICT JUDGE AND ORS.	August 11, 2006
SMT. SUNILA KUMARI Vs. UNION BANK OF INDIA AND ORS.	November 16, 2006
SMT. TILASARI Vs. DEPUTY DIRECTOR CONSOLIDATION, DEORIA AND OTHERS	October 28, 2006
SMT. UMA GAUR AND OTHERS Vs. VLTH ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS	January 24, 2006
SMT. URMILESH KUMARI Vs. NAGENDRA KUMAR SHUKLA AND ORS.	October 10, 2006
SNEH KAPOOR Vs. XIITH ADDITIONAL DISTRICT JUDGE AND OTHERS	August 11, 2006
SNEH LATA PANDEY Vs. STATE OF U P	January 24, 2006
SOBAN Vs. BOARD OF REVENUE U P ALLAHABAD	October 27, 2006
SOBARAN SINGH Vs. BOARD OF REVENUE AND OTHERS	September 4, 2006
SOBRAN Vs. STATE OF U P	April 21, 2006
SOHAN PAL Vs. STATE OF U P	February 6, 2006
SOHAN PAL Vs. STATE OF U P	February 8, 2006
SOHANBIR Vs. STATE	October 18, 2006
SOM NATH VAISH SHAMBHOO NATH VAISH RAVINDRA NATH VAISH Vs. RENT CONTROL AND EVICTION OFFICER INDIAN OIL CORPORATION	April 27, 2006
SOMSHRI JAIN Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL DISTRICT JUDGE/7TH FAST TRACK COURT DEHRADUN	August 8, 2006
SONI DEVI Vs. STATE OF U P	December 18, 2006
SONY SHUKLA Vs. STATE OF U P	October 17, 2006
SOUNINDER SINGH HOODA Vs. STATE OF UTTARANCHAL	July 20, 2006
SRAWAN KUMAR SINGH CHAUHAN Vs. IIIRD ADDL DISTRICT JUDGE KANPUR NAGAR	November 13, 2006
SRI KRISHNA CHANDRA Vs. VTH ADDITIONAL DISTRICT JUDGE AND OTHERS	December 1, 2006
SRI RAM MAHESHWARI Vs. 1ST ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS	March 6, 2006
SRIPAL SINGH Vs. STATE OF U P	January 18, 2006
SRIPAT AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	February 27, 2006
STANDARD CHARTERED BANK Vs. CIVIL JUDGE JUNIOR DIVISION HALDWANI	July 8, 2006
STATE Vs. RAJPAL SINGH	July 13, 2006
STATE Vs. JATAN	July 28, 2006
STATE Vs. RAM SAHAI	May 24, 2006
STATE Vs. RADHA KISHAN	September 5, 2006
STATE LEPROSY MEDICAL EMPLOYEES ASSOCIATION Vs. STATE OF UTTAR PRADESH	April 28, 2006
STATE OF U P Vs. SARV JEET	April 26, 2006
STATE OF U P Vs. MASEET	May 2, 2006
STATE OF U P Vs. KAUSHAL HARI NARAIN	April 18, 2006
STATE OF U P Vs. ATMA RAM	April 18, 2006
STATE OF U P Vs. RAMA SHANKER KUSHWAHA	April 13, 2006
STATE OF U P Vs. KUNWAR LAL	March 20, 2006
STATE OF U P Vs. SURESH	March 24, 2006
STATE OF U P Vs. COMMISSIONER KUMAON DIVISION NAINITAL	April 4, 2006
STATE OF U P Vs. MUNNA	January 13, 2006
STATE OF U P Vs. RAJMAN	January 13, 2006
STATE OF U P Vs. VIRENDRA ALIAS BUDDHU	January 13, 2006
STATE OF U P Vs. GANGA RAM	January 13, 2006
STATE OF U P Vs. NEPAL SINGH	January 4, 2006
STATE OF U P Vs. SADHU RAM MITTAL	February 1, 2006
STATE OF U P Vs. JAGAT NARAIN	January 20, 2006
STATE OF U P Vs. AMAR SINGH	February 10, 2006
STATE OF U P Vs. OMVIRI	March 1, 2006
STATE OF U P Vs. IRFAN	February 21, 2006
STATE OF U P Vs. VIJAY PRAKASH BAJPAI	December 15, 2006
STATE OF U P Vs. SANTOSHI DEVI	December 15, 2006
STATE OF U P Vs. DULAREY	December 20, 2006
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE COURT NO 6	December 1, 2006
STATE OF U P Vs. BHANWAR SINGH	November 17, 2006
STATE OF U P Vs. GULAM RASOOL	November 17, 2006
STATE OF U P Vs. RAM KISHORE	November 22, 2006
STATE OF U P Vs. RAM KISHUN	October 26, 2006
STATE OF U P Vs. KRISHNA CHANDRA AGRAWAL	November 3, 2006
STATE OF U P Vs. HARILAL ALIAS HEERA LAL	September 22, 2006
STATE OF U P Vs. RAM SWAROOP	October 3, 2006
STATE OF U P Vs. HEM CHANDRA TYAGI	September 29, 2006
STATE OF U P Vs. JAMUNA CHAUBEY	October 6, 2006
STATE OF U P Vs. VISHRAM SINGH RAGHUBANSHI	May 5, 2006
STATE OF U P Vs. JAGDISH SINGH PATNI	May 18, 2006
STATE OF U P Vs. NANKOO	May 19, 2006
STATE OF U P Vs. KUNWAR BHARAT SINGH	July 29, 2006
STATE OF U P Vs. D K KHARE	July 31, 2006
STATE OF U P Vs. LALLU ALIAS RAMA SHANKAR SHUKLA	July 24, 2006
STATE OF U P Vs. JAMAN SINGH	August 2, 2006
STATE OF U.P. Vs. CHATURTH SHRENI KARMACHARI SANGH AND OTHERS	September 4, 2006
State of U.P. Vs. Prem Shankar Sharma and others	October 26, 2006
State of U.P. and others Vs. Mohan Lal and others	November 23, 2006
STATE OF U.P. THROUGH COLLECTOR, AZAMGARH AND ANOTHER Vs. AWADHESH KUMAR YADAV AND ANOTHER	April 27, 2006
STATE OF U.P. THROUGH COLLECTOR, VARANASI Vs. SITA RAM AND ANOTHER	January 18, 2006
STATE OF UP Vs. UPENDRA NATH MISRA	January 24, 2006
STATE OF UTTAR PRADESH Vs. MAHAVIR SINGH	July 14, 2006
STATE OF UTTAR PRADESH Vs. ADDITIONAL DISTRICT MAGISTRATE DEHRADUN	May 3, 2006
STATE OF UTTAR PRADESH THROUGH COLLECTOR AND FOREST DEPARTMENT THROUGH THE DIVISIONAL FOREST OFFICER Vs. TENGARI S/O RAM AUTAR	December 21, 2006
STATE OF UTTARANCHAL Vs. TEJ SINGH	October 17, 2006
State of Uttaranchal Vs. Lok Mani Sharma	February 7, 2006
STATE OF UTTARANCHAL Vs. JAI PRAKASH ASSOCIATES LIMITED	May 3, 2006
STATE OF UTTARANCHAL Vs. JAI NARAIN SINGH	January 4, 2006
STATE OF UTTARANCHAL Vs. PUSHKAR BHATT	March 4, 2006
STATE OF UTTARANCHAL Vs. GABAR SINGH RAWAT	May 8, 2006
STATE OF UTTARANCHAL Vs. VIJAY KUMAR BATHLA	June 23, 2006
STATE OF UTTARANCHAL Vs. KALYAN SINGH	August 17, 2006
STATE OF UTTARANCHAL SECRETARY PUBLIC WORKS DEPARTMENT Vs. MANGALI DEVI	December 2, 2006
STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P[	October 3, 2006
STATUS SANITECH (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 3, 2006
SUB Vs. STATE U.P. AND OTHERS	August 11, 2006
SUBASH Vs. STATE OF U P	September 8, 2006
SUBEDAR Vs. RAM SWAROOP	July 21, 2006
SUBEDAR SINGH YADAV Vs. STATE OF U.P	January 3, 2006
SUBHA MAHESHWARI Vs. RAJUL MAHESHWARI	February 16, 2006
SUBHAN ALI Vs. SALIM AHMAD	February 16, 2006
SUBHARATI K K B CHARITABLE TRUST Vs. STATE OF U P	April 5, 2006
SUBHARATI KRISHAN KUMAR BHATNAGAR CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	May 11, 2006
SUBHAS GUPTA Vs. SMT. KABITA GUPTA	November 16, 2006
SUBHASH Vs. STATE OF U P	July 10, 2006
SUBHASH Vs. STATE OF U P	March 10, 2006
SUBHASH Vs. STATE OF U P	November 20, 2006
SUBHASH CHAND GUPTA Vs. KRISHAN PAL	November 29, 2006
SUBHASH CHANDER SHARMA Vs. STATE OF UTTARANCHAL	October 11, 2006
SUBHASH CHANDR AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 14, 2006
SUBHASH CHANDRA AGARWAL Vs. CHOUDHRY CHARAN SINGH UNIVERSITY MEERUT	December 8, 2006
SUBHASH CHANDRA GOEL Vs. TAX RECOVERY OFFICER	October 3, 2006
SUBHASH CHANDRA JOSHI Vs. MAHESH CHANDRA JOSHI	February 25, 2006
SUBHASH CHANDRA TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS FINANCE AND ACCOUNTS OFFICER	May 15, 2006
SUBHASH CHANDRA UPADHYAYA Vs. STATE OF U P	May 8, 2006
SUBHASH MANCHANAD Vs. STATE OF U P	April 28, 2006
SUBHASH SAXENA Vs. ESTABLISHMENT OFFICER GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	June 6, 2006
SUBHLAXMI RICE MILLS PVT. LTD Vs. COMMISSIONER, TRADE TAX	December 7, 2006
SUDAMA Vs. STATE OF U P	May 9, 2006
SUDARSHA AVASTHI Vs. STATE OF U.P.	June 23, 2006
SUDARSHAN RAM Vs. STATE OF U.P. AND ORS.	October 13, 2006
SUDARSHAN YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 21, 2006
SUDDHU Vs. UNION OF INDIA	December 18, 2006
SUDEEP SONI Vs. STATE OF UTTAR PRADESH	March 31, 2006
SUDESH Vs. ADDLL DISTT JUDGE	April 1, 2006
SUDESH Vs. ADDL DIST JUDGE	January 4, 2006
SUDESH KUMAR KAPOOR Vs. ANIL ANAND	April 27, 2006
SUDHA AGARWAL Vs. VII ADDITIONAL DISTRICT JUDGE	March 24, 2006
SUDHIR GIRI Vs. STATE OF U P	September 13, 2006
SUDHIR KUMAR Vs. STATE OF U P	February 10, 2006
SUDHIR KUMAR SARASWAT S O MAHESH CHANDRA SHARMA Vs. STATE OF U P	May 15, 2006
SUDHIR SINGH Vs. STATE OF U P	September 21, 2006
SUDHIR TYAGI Vs. STATE OF UP	April 27, 2006
SUGARCAN RESEARCH CENTRE Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR	July 19, 2006
SUJEET KUMAR SINGH Vs. UNION OF INDIA	August 8, 2006
SUKH DEO MALLOO SANT RAJ RAM PYAREY Vs. STATE OF UTTAR PRADESH	April 4, 2006
SUKH LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA MAU CAMP SETTLEMENT OFFICER	August 3, 2006
Sukh Lal and Ors. Vs. Dy.Director of Consolidation & Ors.	August 3, 2006
SUKH NANDAN LAL VISHOKHIA Vs. STATE OF U P	February 27, 2006
SUKHBIR SINGH Vs. STATE OF U P	November 27, 2006
SUKHDEO Vs. COLLECTOR BANDA	November 6, 2006
SUKHNANDAN LAL VISHOKHIA S O SHRI NANNA RAM VISHOKHIA Vs. STATE OF U P	February 27, 2006
SUKHPAL Vs. STATE OF U P	February 14, 2006
SUKHPAL Vs. STATE OF U P	November 3, 2006
SUKHUWA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 20, 2006
SUKHVEER SHARMA Vs. STATE OF UTTARANCHAL	December 21, 2006
SUKHVEER SINGH KANCHIDDA Vs. STATE OF UTTAR PRADESH	May 29, 2006
SULTAN AHMAD Vs. 1ST A.D.J., BIJNOR AND ANOTHER	January 24, 2006
SULTAN HASAN KHAN Vs. COMMISSIONER, MORADABAD DIVISION, MORADABAD AND OTHERS	January 10, 2006
SUMAC INTERNATIONAL LTD Vs. P N B CAPITAL SERVICES LTD	November 10, 2006
SUMAN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS	September 26, 2006
SUMAN BAI NIRMALA Vs. IST ADDITIONAL DISTRICT JUDGE VARANASI	September 3, 2006
SUMAN BAI NIRMALE Vs. ADDITIONAL DISTRICT JUDGE AND BANARAS HINDU UNIVERSITY	March 9, 2006
SUMAN OJHA Vs. STATE OF U P	August 10, 2006
SUMAN TECHNICAL INSTITUTE Vs. STATE OF U.P. AND OTHERS	March 6, 2006
SUMIT SRIVASTAVA Vs. UTTARANCHAL SHIKSHA AVAM PRIKSHA PARISAHD RAMNAGAR DISTRICT NAINTIAL	June 19, 2006
SUNAIHRI DEVI Vs. RADHA	May 15, 2006
SUNDAR LAL Vs. STATE OF U P	September 7, 2006
SUNDAR LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 21, 2006
SUNDAR LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 27, 2006
SUNDER LAL AGARWAL Vs. VTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR	March 29, 2006
SUNDER LAL AND ANOTHER Vs. XII ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	March 24, 2006
SUNDER SINGH Vs. STATE OF U P	September 25, 2006
SUNDERSHAN KUMAR Vs. STATE OF U P	July 21, 2006
SUNIL Vs. STATE OF U P	September 15, 2006
SUNIL Vs. STATE OF U P	April 6, 2006
SUNIL ALIAS SUMAN PASI LATE MANGALI PASI IN JAIL Vs. STATE OF U P	May 4, 2006
SUNIL GAUTAM KESH NARAYAN GAUTAM IN JAIL Vs. STATE OF U P	May 17, 2006
SUNIL KUMAR Vs. UNION OF INDIA	January 31, 2006
SUNIL KUMAR Vs. DEPUTY LABOUR COMMISSIONER, U.P. AND OTHERS	September 14, 2006
SUNIL KUMAR Vs. JASVINDER @ VANDANA	July 21, 2006
SUNIL KUMAR ALIAS GULTU Vs. STATE OF U P	January 25, 2006
SUNIL KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	October 11, 2006
SUNIL KUMAR GIRI Vs. UNION OF INDIA AND OTHERS	August 8, 2006
SUNIL PRAKASH SHARMA Vs. CENTRAL BANK OF INDIA	December 6, 2006
SUNIL PRAKASH SHARMA Vs. CENTRAL BANK OF INDIA	June 12, 2006
SUNITA KUMARI Vs. UNION BANK OF INDIA AND OTHERS	November 16, 2006
SUNITA SINGH Vs. BAL VIKAS PARIYOJANA ADHIKARI MAU	August 18, 2006
SUOMOTO ACTION Vs. ICICI BANK LTD	March 7, 2006
SUPER ELECTRONICS Vs. COMMISSIONER TRADE TAX	April 12, 2006
SUPER ELECTRONICS Vs. COMMISSIONER, TRADE TAX	April 12, 2006
SUPERIOR INDUSTRIES LIMITED ASHWANI Vs. STATE OF U P	February 7, 2006
SUPERIOR INDUSTRIES LTD Vs. STATE OF U P	July 2, 2006
SURAJ AUTOMOBILES LIMITED Vs. COMMISSIONER OF TRADE TAX	April 12, 2006
SURAJ BHAN Vs. DIRECTOR CONSOLIDATION U P	May 19, 2006
SURAJ LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 3, 2006
SURAJ LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 2, 2006
SURAJ LAL JAISWAL Vs. STATE OF UTTAR PRADESH	April 17, 2006
SURAJ PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FATEHPUR AND OTHERS	October 26, 2006
SURAJ SINGH Vs. STATE OF U P	December 15, 2006
SURENDRA KUMAR Vs. STATE OF U P	February 15, 2006
SURENDRA KUMAR ANAND Vs. A D J /ET C VIITH DEHRADUN	August 21, 2006
SURENDRA KUMAR GUPTA Vs. STATE OF U P	October 6, 2006
SURENDRA KUMAR MAHESHWARI Vs. STATE OF U.P. AND OTHERS	January 16, 2006
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF U P	August 25, 2006
Surendra Narayan Singh and others Vs. State of U.P. and others	January 30, 2006
SURENDRA PAL SINGH Vs. STATE OF U P	February 16, 2006
SURENDRA PAL SINGH Vs. KAMLESH SINGH AND OTHERS	July 27, 2006
SURENDRA PAL SINGH Vs. STATE OF U P	October 6, 2006
SURENDRA PATHAK Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/ COLLECTOR KUSHINAGAR	February 22, 2006
SURENDRA SINGH Vs. STATE OF U P	March 10, 2006
SURENDRA SINGH Vs. SHAKUNTALA DEVI	August 6, 2006
SURENDRA SINGH BHADURIA Vs. PUNJAB NATIONAL BANK	August 5, 2006
SURENDRA SINGH MISHRA Vs. STATE OF U P	October 3, 2006
SURENDRA SINGH PARMAR Vs. ALAKNANDA GRAMIN BANK	January 4, 2006
SURENDRA SINGH YADAV Vs. UNION OF INDIA	March 2, 2006
SURENDRA TANEJA Vs. ADDL DISTRICT AND SESSIONS JUDGE FAST TRACK COURT GAUTAM BUDH NAGAR AND	November 30, 2006
SURESH Vs. STATE OF U P	April 6, 2006
SURESH Vs. STATE OF UTTAR PRADESH	April 10, 2006
SURESH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	November 8, 2006
SURESH CHANDRA Vs. STATE OF U P	August 11, 2006
SURESH CHANDRA Vs. IV ADDL. DISTRICT JUDGE AND ANR.	May 22, 2006
SURESH CHANDRA & OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	October 13, 2006
SURESH CHANDRA PANDEY Vs. I.C.I.C.I. BANK AND OTHERS	January 16, 2006
SURESH CHANDRA SACHDEVA Vs. NIRMALA GUPTA	September 5, 2006
SURESH CHANDRA SACHDEVA Vs. NIRMALA GUPTA	May 9, 2006
SURESH CHANDRA SAVITA C J M MAINPURI Vs. CHANDRA PRAKASH SINGH CHAUHAN	August 25, 2006
SURESH CHANDRA SHARMA Vs. IIIRD ADDL DISTRICT JUDGE MORADABAD	December 6, 2006
SURESH CHANDRA SHUKLA Vs. STATE OF U P	May 24, 2006
SURESH CHANDRA TIWARI Vs. GENERAL MANAGER KARMIK U P S R T CORPN	March 9, 2006
SURESH CHANDRA TODARIA Vs. DISTRICT COOPERATIVE BANK LTD	July 26, 2006
SURESH KUMAR GUPTA AND ANR. Vs. XIIITH ADDL. DISTRICT JUDGE AND ANR.	September 19, 2006
SURESH KUMAR MODI Vs. STATE OF U P	December 12, 2006
SURESH KUMAR SOOD Vs. MUNNI BEGUM	March 3, 2006
SURESH KUMAR YADAV Vs. STATE OF U P	November 9, 2006
SURESH PRASAD SINGH Vs. STATE OF U P	April 18, 2006
SURESH RAI Vs. ASSISTANT REGIONAL MANAGER U P STATE ROADWAYS CORPORATION AND REGIONAL	March 9, 2006
SURESH RAM ROOPDHARI Vs. STATE OF U P	April 24, 2006
SURESH SAHI Vs. STATE OF U P	February 8, 2006
SURESH SINGH Vs. STATE OF U P	November 3, 2006
SURESHI DEVI Vs. NATIONAL INSURANCE COMPANY LTD	October 30, 2006
SURJAN SINGH CHAUHAN Vs. JOINT DIRECTOR OF EDUCATION IVTH REGION	March 9, 2006
SURJIT SINGH Vs. STATE OF U P	August 17, 2006
SURYA BALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	March 1, 2006
SURYA BHAN KARWARIA Vs. STATE OF UTTAR PRADESH	February 24, 2006
SURYA NATH AND OTHERS Vs. UPPER ZILA ADHIKARI (NAGAR)/DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	December 20, 2006
SURYA PRAKASH MISRA Vs. DIRECTOR OF EDUCATION BASIC LUCKNOW	October 10, 2006
SURYA PRAKASH SINGH Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS	March 30, 2006
SURYA PRASAD TRIPATHI Vs. LABOUR COURT	September 15, 2006
SUSHEEL IRON STORE Vs. XVIITH ADDL DISTRICT JUDGE ALLAHABAD	December 18, 2006
SUSHIL DHAKKAN SAMAY SINGH Vs. STATE OF UTTAR PRADESH	May 17, 2006
Sushila Devi Vs. Nasir	April 13, 2006
SUSHMA JHUNJHUNWALA Vs. COMPANY LAW BOARD, PRINCIPAL BENCH, NEW DELHI AND OTHERS	February 21, 2006
SUSHMA SHUKLA Vs. JOINT DIRECTOR OF EDUCATION	April 18, 2006
SUSHMA SHUKLA MRIDUL KUMAR SHUKLA Vs. JOINT DIRECTOR OF EDUCATION	March 6, 2006
SWADESHI COTTON MILLS UNIT OF NATIONAL TEXTILE CORPORATION U P LTD Vs. PRESIDING OFFICER KEDAR NATH DIXIT	July 10, 2006
SWADESHI PAPER STORES Vs. COMMISSIONER, TRADE TAX	October 30, 2006
SWADESHI POLYTEX LTD Vs. BOARD OF REVENUE U P LUCKNOW	January 3, 2006
Swami Din Vs. Vardani	January 13, 2006
SWAMI NATH Vs. STATE OF U P	January 3, 2006
SWAMI PRASAD Vs. A D J	January 5, 2006
SWAMI PRASAD MAURYA Vs. SPEAKER LEGISLATIVE ASSEMBLY UTTAR PRADESH	February 28, 2006
Swami Prasad Maurya Vs. Speaker, Legislative Assembly, Uttar Pradesh and others	February 17, 2006
SWAMI SHANKRA NAND Vs. MAHANT SRI SADGURU SARNANAND	May 19, 2006
SYED HASAN SHAUKAT ABIDI Vs. UNION OF INDIA	February 20, 2006
SYED MOHD NASIR Vs. SYED RAHMAN ALI	February 22, 2006
SYED NAFISUL HASAN ZAIDI Vs. BOARD OF REVENUE U P ALLAHABAD	December 18, 2006
SYED SADAB HASAN Vs. STATE OF U P	March 6, 2006
SYED SHAHID HUSAIN Vs. MUSHAHID ALI	April 28, 2006
SYED YAQEEN AHMAD Vs. DIRECTOR, URDU (PRA. BHA.), UTTAR PRADESH AND OTHERS	October 11, 2006
SYED ZAFAR ALI Vs. SAEED AHMED	April 25, 2006
SYEED KHAN Vs. ALOK GOEL	January 6, 2006
T S BORA Vs. KUMAON MANDAL VIKAS NIGAM LTD	September 22, 2006
TAHMINA HABIB Vs. ADJ/SPECIAL JUDGE E C ACT BANDA	February 13, 2006
TAJ MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	January 12, 2006
TAJ MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	December 1, 2006
TAJENDRA CHAWLA Vs. STATE OF U P	July 7, 2006
Tantoo Vs. State	September 12, 2006
TAQDIRUNNISA AND ANOTHER Vs. 1ST ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	January 30, 2006
TARA DEVI Vs. G RAJ SHEKHAR	August 8, 2006
TARIK Vs. UNION OF INDIA AND OTHERS	December 18, 2006
TARSU YADAV Vs. STATE OF U P	March 1, 2006
TASLEEMAN BEGUM Vs. ATAULLA KHAN	August 22, 2006
TASNEEM Vs. TASNEEM	November 15, 2006
TATA MOTORS LIMITED Vs. STATE OF UTTARANCHAL	August 7, 2006
TATA TELE SERVICES LTD. Vs. STATE OF U.P. AND OTHERS	January 5, 2006
TAUSEEF AHMAD ALIAS TAUSEEM ISHRATTULLAH Vs. STATE OF UTTAR PRADESH	August 11, 2006
TAZ MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 12, 2006
TEERATH SINGH Vs. YOGENDRA SINGH	April 28, 2006
TEERATH SINGH Vs. STATE	September 18, 2006
TEJ BAHADUR SINGH Vs. STATE OF U P	December 6, 2006
TEJ PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	January 2, 2006
TEJ PAL BRAHMA Vs. STATE OF U P HOME SECRETARY MINISTRY OF HOME AFFAIRS	May 18, 2006
TERSOO YADAV SITA RAM YADAV Vs. STATE OF UTTAR PRADESH	March 1, 2006
THAGAI Vs. JOINT DIRECTOR OF CONSOLIDATION	January 10, 2006
THAKUR PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	August 11, 2006
THAKUR PRASAD DUBEY Vs. STATE OF U P	July 19, 2006
THAKUR RADHA KRISHNA JI DEITY INSTALLED IN HOUSE NO D-10/32 SAKSHI VINAYAK VARANASI Vs. VIITH ADDL DISTRICT JUDGE VARANASI	December 22, 2006
THAKUR RAM CHANDRA JI MAHARAJ Vs. BOARD REVENUE AND OTHERS	November 19, 2006
THAKUR SINGH ADHIKARI Vs. STATE OF UTTTARANCHAL	March 31, 2006
THAKURJI MAHARAJ TRUST Vs. NATHU RAM	March 10, 2006
THANESUR Vs. SUPERINTENDENT DISTRICT JAIL LUCKNOW	January 31, 2006
THE COMMISSIONER, TRADE TAX Vs. QAYUM KHAN THEKEDAR	November 6, 2006
THE COMMISSIONER, TRADE TAX Vs. S/S UMESH CHANDRA S/O SRI PREM PRAKASH	August 29, 2006
THE COMMISSIONER, TRADE TAX Vs. S/S KISHAN BROTHERS	November 6, 2006
THE COMMISSIONER, TRADE TAX, U.P. Vs. THE CO	February 7, 2006
THE COMMITTEE OF MANAGEMENT VIDYA Vs. THE STATE OF U.P.	August 1, 2006
THE UNION OF INDIA AND ANOTHER Vs. RAMA DENTAL COLLEGE, HOSPITAL AND RESEARCH CENTRE, KANPUR NAGAR AND ANOTHER	November 3, 2006
TILAK SINGH YADAV Vs. STATE OF U P	September 14, 2006
TIMRAJ SINGH Vs. ADDITIONAL COMMISSIONER	January 4, 2006
TIN MANUFACTURING CO OF INDIA Vs. CESTAT	April 24, 2006
Tndu Devi Vs. District Magistrate, Chitrakoot and others	January 31, 2006
TRACKPARTS OF INDIA LTD., KANPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KANPUR	November 15, 2006
TRAMBAKAM FLOUR MILLS PVT. LTD., VARANASI Vs. COMMISSIONER OF TRADE TAX, U.P. LUKHNOW	February 23, 2006
TRAYAMBAK PATHAK Vs. STATE OF U P	August 17, 2006
TRIBENI BAI Vs. MUNSIF MIRZAPUR	September 3, 2006
TRIBENI BAI Vs. MUNSIF	March 9, 2006
TRIBHUWAN Vs. STATE OF U P	February 10, 2006
TRILOCHAN ALIAS TULSIA Vs. STATE	June 28, 2006
TRILOCHAN RICE AND ALLOY MILLS LTD Vs. STATE OF U P	April 25, 2006
TRILOK SINGH Vs. STATE	August 30, 2006
TRILOKI NATH Vs. STATE OF U P	February 23, 2006
TRILOKI NATH SHARMA Vs. DISTRICT MAGISTRATE, HATHRAS AND OTHERS	December 20, 2006
TRIMURTI FRAGRANCES P LTD Vs. COMMISSIONER OF INCOME TAX	February 23, 2006
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. UNION OF INDIA	October 5, 2006
TRIVENI GIRI Vs. IV ADDL DISTRICT JUDGE BULANDSHAHR	August 22, 2006
TRIVENI PRASAD DUBEY Vs. VICE-CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY LUCKNOW	November 16, 2006
TRIVENI SINGH Vs. STATE OF U P	December 21, 2006
TRIYUGI NATH Vs. ADDL DISTT JUDGE ALLAHABAD	August 28, 2006
Tulli @ Galli Vs. Pyare Lal	September 15, 2006
TULSI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 11, 2006
TULSI PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE, JAUNPUR AND OTHERS	February 8, 2006
TULSI RAM JODHA SINGH Vs. STATE OF UTTAR PRADESH	April 4, 2006
TVC SKYSHOP LIMITED AND VINOD AGGARWAL Vs. UNION OF INDIA	May 23, 2006
U P AVAS EVAM VIKAS PARISHAD Vs. SHYAM SUNDER	August 4, 2006
U P AVAS EVAM VIKAS PARISHAD Vs. PUSHPA DEVI	October 11, 2006
U P BASIC SHIKSHA PAISHAD Vs. PRESCRIBED AUTHORITY UNDER PAYMENT OF WAGES ACT 1936 JHANSI	March 31, 2006
U P CO-OPERATIVE BANK LTD Vs. ADDL DISTRICT JUDGE MEERUT	November 21, 2006
U P CO-OPERATIVE BANK LTD Vs. PRATAP SINGH BISHT	August 18, 2006
U P JAL NIGAM Vs. RAMESH CHAUKIYAL	August 8, 2006
U P POWER CORPORATION LTD Vs. UNIVERSAL INSULATORS AND CERAMICS LTD	January 16, 2006
U P RAJYA SETU NIGAM KARMCHARI PARISHAD BRANCH VARANASI Vs. STATE OF U P	March 21, 2006
U P RAJYA VIDYUT UTPADAN NIGAMLTD Vs. ARUN KUMAR DUBEY	March 6, 2006
U P S R T C Vs. PRESIDING OFFICER LABOUR COURTU P AT AGRA	December 6, 2006
U P S R T C Vs. MEENA KUMARI	August 28, 2006
U P S R T C JHANSI Vs. STATE OF U P	October 3, 2006
U P S R T C LTD Vs. RAJENDRA PRASAD	July 14, 2006
U P S R T CORPN Vs. STATE OF U P	April 10, 2006
U P STATE ELECTRICITY BOARD Vs. BRAHM SINGH	February 17, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. DHARAMVEER SINGH	February 8, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. ABDUL GAFOOR	January 10, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. SWAMI NATH	September 22, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. D K MITTAL	September 1, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX	August 17, 2006
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP KANPUR Vs. MOHD SHARIF	November 9, 2006
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. STATE OF U P	August 23, 2006
U P STATE ROAD TRANSPORT CORPORATION MANAGING DIRECTOR Vs. SHANTI DEVI SRI RATAN LAL SHUKLA STATE TRANSPORT APPELLATE TRIBUNAL	February 24, 2006
U P STATE ROAD TRANSPORT CORPORATION VARANASI Vs. STATE OF U P	November 21, 2006
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER GORAKHPUR	August 4, 2006
U P SUNNI CENTRAL BOARD OF WAKFS Vs. IST A D J JHANSI	November 21, 2006
U P SUNNI CENTRAL WAQF BOARD LUCKNOW Vs. STATE OF U P	July 14, 2006
U P UPBHOKTA SAHKARI SANGH LTD Vs. VIJAY SHANKER RAI	September 4, 2006
U.P. BASIC SIKSHA PARISHAD Vs. HIRALAL TRIPATHI AND OTHERS	November 14, 2006
U.P. BOARD OF BASIC EDUCATION THROUGH ITS CHAIRMAN/DIRECTOR OF EDUCATION (BASIC) AND THE BASIC EDUCATION OFFICER Vs. SMT. GULERANA W/O SRI MD. SALEEM,	October 16, 2006
U.P. STATE ROAD TRANSPORT Vs. MOHAMMAD FIROZ	February 17, 2006
U.P. STATE ROAD TRANSPORT Vs. BHUVNESH DUTTA	March 29, 2006
U.P. STATE ROAD TRANSPORT Vs. MAHBOOB	March 30, 2006
U.P. State Road Transport Corporation Vs. Jagbir Singh and others	January 30, 2006
U.P. STATE ROAD TRANSPORT CORPORATION Vs. ANANT VIJAY PANDEY AND OTHERS	March 1, 2006
U.P. STATE ROAD TRANSPORT CORPORATION, GHAZIABAD Vs. DEVENDRA KUMAR AND OTHERS	January 13, 2006
U.P.Rajya Setu Nigam Karmchari Parishad,Branch Varanasi through its Secretary Vs. State of U.P.& Ors.	March 21, 2006
U.P.S.R.T.C. ALIGARAH Vs. THE PRESIDING OFFICER, LABOUR COURT, U.P. AT AGRA AND OTHER	December 3, 2006
U.P.S.R.T.C. REGIONAL MANAGER, ETAWAH. Vs. RAMESH CHAND GUPTA S/O SRI RAM CHANDRA GUPTA, FARRUKHABAD THROUGH DAUGHTER SUNITA GUPTA, ADVOCATE	December 14, 2006
Uchchattar Madhyamik Vidyalaya,Jalaun and Anr. Vs. U.P.Secondary Education Services Commission,Allahabad & Ors.	November 2, 2006
UDAI BHAN MISHRA Vs. STATE OF U P	May 19, 2006
UDAI KANT TIWARI Vs. STATE OF U P	September 7, 2006
UDAI KUMAR Vs. KAPIL DEV	April 6, 2006
UDAI NARAIN RAI Vs. DEPUTY DIRECTOR CONSOLIDATION GHAZIPUR	August 22, 2006
UDAI PRATAP SINGH Vs. STATE OF U P	August 29, 2006
UDAI RAJ VISHWAKARMA Vs. RAJESH BHARTI	July 6, 2006
UDAL SINGH Vs. STATE OF U P	April 27, 2006
UDASIN PANCHAYATI BARA AKHARA KANKHAL HARDWAR Vs. MAHANT DOOJ DASS CHELA MAHANT TAHAL DASS	February 23, 2006
UDHARI @ JEEVDHARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PADRAUNA AND ANOTHER	October 17, 2006
UDYAG SHUKLA Vs. SESSIONS JUDGE NAINITAL	January 8, 2006
UDYAMI EVAM KHADI GRAM UDYOG WALFARE SANSTHA AND ANR. Vs. STATE OF U.P.	July 19, 2006
UGRASEN TIWARI Vs. NARVADESHWAR TIWARI	August 30, 2006
UJAGAR Vs. CHAIRMAN EXECUTIVE OFFICER NAGAR PALIKA PARISHAD	February 16, 2006
UMA KANT CHATURVEDI Vs. STATE OF U P	September 13, 2006
UMA SHANKAR Vs. STATE OF U P	July 26, 2006
UMA SHANKAR PANDEY Vs. STATE OF U P	May 4, 2006
UMA SHANKER OJHA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND ANOTHER	January 2, 2006
Uma Shanker Sharma Vs. Basic Shiksha Adhikari, Bulandshahar and others	November 21, 2006
UMESH CHAND GYAN CHAND RAMESH INDRA DEV Vs. SUB DIVISIONAL OFFICER DEPARTMENT OF FOREST PRABHAGIYA VAN	May 16, 2006
UMESH KUMAR Vs. DEPUTY DIRECTOR CONSOLIDATION MUZAFFAR NAGAR	February 7, 2006
UMESH KUMAR MISHRA Vs. UNION OF INDIA	September 27, 2006
Umesh Maheshwari Vs. State of Uttaranchal	June 20, 2006
UMESH NARAIN SHARMA Vs. NEW INDIA ASSURANCE COMPANY LTD	November 27, 2006
UMESH RAI ALIAS GORA RAI Vs. STATE OF U P	September 5, 2006
UNION OF INDIA Vs. EX NO 1424288-P SIGNALMAN NISHAN SINGH	August 11, 2006
UNION OF INDIA Vs. SHIVJI MISHRA	June 7, 2006
UNION OF INDIA Vs. VTH ADDL DISTRICT JUDGE GORAKHPUR	December 12, 2006
UNION OF INDIA Vs. MOHD YASIN ANSARI	September 21, 2006
UNION OF INDIA Vs. JAGDISH KAUR	November 10, 2006
UNION OF INDIA Vs. LAXMI NARAIN SHARMA	October 19, 2006
UNION OF INDIA Vs. VISHWABIR SINGH MAHABIR SINGH	February 7, 2006
UNION OF INDIA Vs. MOHD MOBIN KHAN	January 4, 2006
UNION OF INDIA Vs. RAVINDRA NATH TRIPATHI	February 14, 2006
Union of India Vs. Raj Bahadur Singh and others	January 9, 2006
UNION OF INDIA AND OTHERS Vs. RAM PRASAD PANDEY AND OTHERS	August 10, 2006
UNION OF INDIA UOI Vs. DISTRICT JUDGE	February 23, 2006
UNION OF INDIA UOI Vs. HARNANDI DEVI	April 21, 2006
UNITECH MACHINES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V U P MEERUT	September 1, 2006
UNITED BANK OF INDIA Vs. ACHINTYA KUMAR LAHIRI	December 1, 2006
UNITED INDIA INSURANCE CO LTD Vs. SATISH DORA	September 7, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. GAYATRI DEVI AND OTHERS	August 11, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDRA RANI	December 5, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SULOCHANA DEVI	June 11, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. NEEMA BHANDARI	July 31, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. BHOLI BEGUM	December 8, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. ANIL MAIKHURI	April 13, 2006
UNITED STONE CRUSHING COMPANY Vs. COMMISSIONER OF TRADE TAX	April 12, 2006
UNITED WESTERN BANK LTD. Vs. KHAITAN HOSTOMBE SPINELS LTD.	December 1, 2006
UNIVERSAL SUBSCRIPTION AGENCY PVT. LTD Vs. JOINT COMMISSIONER OF INCOME TAX	October 18, 2006
UPDESH @ SHIBBEY Vs. STATE OF U.P.	March 21, 2006
Upendra Mani Tripathi Vs. Chandra Sheela	April 21, 2006
UPENDRA NARAIN SINGH Vs. STATE OF U P	August 8, 2006
UPPAL NATURE FARMS & RETREAT (P) LTD. Vs. UNION OF INDIA	March 8, 2006
UPSRTC Vs. PANKAJ	April 13, 2006
USHA INTERNATIONAL LTD Vs. UMESH CHANDRA AGARWAL AND ANR	September 18, 2006
UTTAM NISAD Vs. STATE OF U P	April 18, 2006
UTTAR PRADESH CRICKET ASSOCIATION Vs. STATE OF U P	February 14, 2006
UTTAR PRADESH RAJYA SETU NIGAM KARMCHARI PARISHAD Vs. STATE OF UTTAR PRADESH	March 21, 2006
UTTAR PRADESH STATE ROAD TRANSPORT CORP Vs. NANDA DEVI	October 12, 2006
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH	April 10, 2006
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH	August 23, 2006
UTTAR PRADESH URDU DEVELOPMENT ORGANISATION Vs. STATE ELECTION COMMISSIONER	January 18, 2006
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. BHUPAL SINGH JALAL	December 19, 2006
UTTARANCHAL POWER CORPORATION LTD Vs. CONSUMER GRIEVANCES REDRESSAL FORUM	November 1, 2006
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. JYOTI TEWARI	November 15, 2006
UTTARANCHAL TRANSPORT CORPORATION Vs. FARZANA BEGUM	November 20, 2006
UTTARANCHAL TRANSPORT CORPORATION Vs. VIMLA DEVI	September 20, 2006
UTTARANCHAL TRANSPORT CORPORATION Vs. SANGAT KAUR	August 2, 2006
UZAIR AHMAD Vs. STATE OF U P	April 17, 2006
V K ENTERPRISES Vs. COMMISSIONER TRADE TAX	January 20, 2006
V K JAISWAL Vs. GENERAL MANAGER ADMINISTRATION U P SAHKARI GRAM VIKAS BANK LTD	May 8, 2006
V S EXIM P LTD Vs. UNION OF INDIA	January 31, 2006
V S THAPLIYAL Vs. STATE OF UTTARANCHAL	September 26, 2006
VACHAN DEI Vs. RANGOON SINGH	August 2, 2006
Vaishali Jain (Smt.) Vs. State of U.P. and others	July 24, 2006
VAKIL AHMAD AND ANOTHER Vs. ABDUL HAI (DECEASED) BY LRS	April 19, 2006
VARANASI VIDYUT KARAMCHARI SABHA VARANASI Vs. INDUSTRIAL TRIBUNAL I AT ALLAHABAD	December 19, 2006
VARSHA GAUTAM RAJESH GAUTAM Vs. STATE OF UTTAR PRADESH	May 26, 2006
VARSHNEY SABHA PRAYAG Vs. MUNI VARSHNEY WIDOW OF LATE CAPTAIN JAGDISH CHANDRA VARSHNEY	April 28, 2006
VASUDEO SINGH Vs. STATE OF U P	April 18, 2006
VASUNDHARA ARYANI Vs. SANJAY KUMAR SHASHI	April 25, 2006
VED PRAKASH Vs. STATE OF U P	March 20, 2006
VED PRAKASH Vs. SHANTI DEVI	September 18, 2006
VED PRAKASH GUPTA AND OTHERS Vs. DISTRICT JUDGE, RAMPUR AND OTHERS	January 19, 2006
VED PRAKASH HARI PRASAD Vs. STATE OF U P	May 3, 2006
VED PRAKASH SHARMA Vs. NAGAR PALIKA PARISHAD	August 11, 2006
VED PRAKASH SHUKLA Vs. STATE OF U P	December 1, 2006
VED SINGH Vs. COMMISSIONER GARHWAL MANDAL DEHRADUN	April 7, 2006
VED SINGH Vs. STATE OF U P	July 6, 2006
VED SINGH Vs. COMMISSIONER GARHWAL MANDAL DEHRADUN	July 4, 2006
VEENA PANDA ALIAS SEEMA PANDA Vs. DEVENDRA KUMAR PANDA	February 28, 2006
VEER SINGH Vs. STATE OF U P	August 7, 2006
VEER VIKRAM SINGH Vs. STATE OF U P	November 7, 2006
VEERPAL SINGH S O SHRI BISHUN LAL Vs. SENIOR SUPERINTENDENT OF POLICE	May 18, 2006
VENUS SUGAR LIMITED Vs. STATE OF U P	May 24, 2006
VICE Vs. ABHAY KUMAR TRIPATHI AND OTHERS	September 13, 2006
VICE CHANCELLOR BANARAS HINDU UNIVERSITY Vs. ANAND KUMAR RAI	December 1, 2006
VICE CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIKI VISHWAVIDYALAYA KANPUR Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 3 U P KANPUR	March 7, 2006
VICE-CHANCELLOR BHEEM RAO AMBEDKAR UNIVERSITY Vs. SUBHARATI K K B CHARITABLE TRUST	October 5, 2006
VIDYA PRAKASH PANDEY SURYA DEV PANDEY Vs. STATE OF U P	May 26, 2006
VIDYA RAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS	February 7, 2006
VIDYA SHANKER DINKAR Vs. STATE OF U P	July 6, 2006
VIDYA VACHASPATI TRIPATHI Vs. STATE OF UTTAR PRADESH	March 24, 2006
VIDYADHIRAJ PANDEY Vs. STATE OF U P	May 25, 2006
VIDYAWATI Vs. RAM AGARWAL	April 12, 2006
VIJAI BAHADUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS	December 4, 2006
VIJAI KUMAR Vs. STATE OF U P	November 7, 2006
VIJAI KUMAR SINGH Vs. STATE OF UTTAR PRADESH	February 23, 2006
VIJAI KURMI Vs. STATE OF U P	March 8, 2006
VIJAI PAL Vs. STATE OF U P	April 28, 2006
VIJAI PAL SINGH Vs. STATE OF U P	January 9, 2006
VIJAI PRATAP OJHA Vs. STATE OF U P	April 27, 2006
VIJAY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHARAJGANJ AND OTHERS	August 29, 2006
VIJAY GAUTAM ALIAS VIJAY PAL GAUTAM Vs. STATE OF U P	March 20, 2006
VIJAY KUMAR CHANDRA SHEKHAR GUPTA Vs. STATE OF UTTAR PRADESH	August 3, 2006
VIJAY KUMAR GAURI SHANKAR Vs. COMMISSIONER OF INCOME TAX	February 16, 2006
VIJAY KUMAR GUPTA Vs. STATE OF UTTARANCHAL	October 18, 2006
VIJAY KUMAR OJHA Vs. STATE OF U P	August 21, 2006
VIJAY KUMAR SHARMA AND ANOTHER Vs. HRIDAY RAM YADAV AND OTHERS	April 18, 2006
VIJAY KUMAR UPADHYAY Vs. STATE OF U P	December 12, 2006
VIJAY NARAIN SHUKLA Vs. STATE OF UTTAR PRADESH	July 31, 2006
VIJAY PAL SINGH Vs. STATE OF U P	July 4, 2006
VIJAY RANI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS REGION I MEERUT	November 27, 2006
VIJAY SHANKER PANDEY Vs. STATE OF UTTAR PRADESH	July 13, 2006
VIJAY SHANKER RAI Vs. STATE OF UTTAR PRADESH	August 4, 2006
VIJAY SHANKER TEWARI Vs. FOOD CORORATION OF INDIA	July 5, 2006
VIJAY SWAROOP SAXENA SHRI RAM CHANDRA SAXENA Vs. ALIGARH GRAMIN BANK	April 25, 2006
VIJAY YADAV MATHURA PRASAD YADAV MALAYEE ALIAS PARAS YADAV RISHII RAJ Vs. STATE OF U P	April 10, 2006
VIJAYA NIGAM Vs. DISTRICT JUDGE KANPUR	October 19, 2006
VIKAS SHARMA Vs. STATE OF U P	September 7, 2006
VIKAS YADAV Vs. STATE OF U P	December 15, 2006
VIKKI ALIAS VIKRANT S O RAJVEER IN JAIL Vs. STATE OF U P	April 21, 2006
VIKRAM SINGH Vs. MANVENDRA SINGH	April 19, 2006
VIMLA DEVI Vs. STATE OF U P	October 13, 2006
VIMLA DEVI Vs. 1ST ADDITIONAL DISTRICT JUDGE	January 31, 2006
VIMLESH SINGH YADAV Vs. STATE OF U P	January 17, 2006
VINAI KRISHNA GAUR S O SHRI KAILASH NATH GAUR Vs. HONBLE THE CHIEF JUSTICE REGISTRAR GENERAL HIGH COURT OF JUDICATURE AND	August 24, 2006
VINAY ALIAS MATKU KARMVIR SINGH Vs. STATE OF U P	May 19, 2006
VINAY KUMAR Vs. STATE OF U P	August 28, 2006
VINAY KUMAR SINGH Vs. STATE OF U P	March 10, 2006
VINAY MOHAN Vs. UNION OF INDIA AND OTHERS	March 23, 2006
VINAY SAMUEL ARAWATTIGI S O LATE DR S S ARAWATTIGI Vs. PRINCIPAL JUDGE FAMILY COURT AND RASHMI DUBEY	July 7, 2006
VINIT PANCHORI BHAGWAN SWAROOP PANCHORI Vs. STATE OF UTTAR PRADESH	March 24, 2006
VINITA SINGH Vs. STATE OF U P	March 3, 2006
VINOD CHANDRA AND OTHERS Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	February 6, 2006
VINOD KUMAR Vs. DISTRICT AND SESSIONS JUDGE AND ANR.	February 13, 2006
VINOD KUMAR Vs. STATE OF U P	August 29, 2006
VINOD KUMAR Vs. STATE OF U P	August 22, 2006
VINOD KUMAR GUPTA AND OTHERS Vs. UNION OF INDIA AND OTHERS	February 16, 2006
VINOD KUMAR RAI Vs. MANJU RAI	July 20, 2006
VINOD KUMAR YADAV Vs. STATE OF U P	April 24, 2006
VINOD SHUKLA Vs. STATE OF U P	September 12, 2006
VIPIN MISRA Vs. STATE OF U P	November 13, 2006
Vir Singh and others Vs. State of U.P. and others	May 3, 2006
VIRENDRA KUMAR Vs. STATE OF U P	February 17, 2006
VIRENDRA KUMAR AGARWAL AND ORS. Vs. XVITH ADDITIONAL DISTRICT JUDGE AND ORS.	October 26, 2006
VIRENDRA KUMAR AWASTHI Vs. HARISH CHANDRA MISHRA AND OTHERS	September 8, 2006
VIRENDRA KUMAR BHARDWAJ Vs. SYNDICATE BANK	February 8, 2006
VIRENDRA KUMAR JAIN VIJAY KUMAR PRADEEP KUMAR Vs. COMMISSIONER OF INCOME TAX	February 23, 2006
VIRENDRA KUMAR PANT Vs. JOINT DIRECTOR OF EDUCATION KUMAYUN MANDAL NAINITAL	October 18, 2006
VIRENDRA KUMAR SHARMA Vs. STATE OF U P	May 11, 2006
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U P	August 18, 2006
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U P	September 4, 2006
VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U P	October 18, 2006
VIRENDRA MANI TRIPATHI Vs. STATE OF U P	August 10, 2006
VIRENDRA PAL SHARMA Vs. STATE OF U P	March 31, 2006
VIRENDRA PRATAP SINGH Vs. STATE OF U.P. AND OTHERS	August 22, 2006
VIRENDRA SINGH Vs. STATE OF U P	September 22, 2006
VIRENDRA SINGH PAL Vs. DISTRICT JUDGE LUCKNOW	August 3, 2006
VISHAL DUBEY Vs. STATE OF U P	April 28, 2006
VISHAMBAR DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY REGION, BAREILLY AND OTHERS	December 12, 2006
VISHNU GOPAL Vs. PREM DUTT GAUTAM	August 21, 2006
VISHNU KANT Vs. UPPAR AYUKT CHITRAKUT DHAM MANDAL BANDA	November 16, 2006
VISHNU KANT GOSWAMI Vs. IIND ADDL DISTRICT JUDGE ALLAHABAD	December 12, 2006
VISHNU KUMAR Vs. STATE OF U P	October 6, 2006
VISHNU PRAKASH PANDEY Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION), MOHANIALGANJ, LUCKNOW AND ANOTHER	January 6, 2006
VISHNU PUROHIT Vs. JUGAL KISHORE SHIVHARE	September 25, 2006
VISHNU SHARAN PANDEY Vs. JOINT DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR	November 15, 2006
VISHRAM PRASAD SAROJ Vs. DIRECTOR OF EDUCATION BASIC U P LUCKNOW	November 21, 2006
VISHWA NATH SINGH Vs. BORAI SINGH AND OTHERS	March 20, 2006
VISHWA NATH TRIPATHI Vs. STATE OF U P	August 18, 2006
VISHWANATH Vs. STATE OF U P	November 10, 2006
VISHWANATH KHANNA Vs. XTH ADDL DISTRICT JUDGE LUCKNOW	October 9, 2006
VISHWANATH PRASAD BAJPAI Vs. VTH A D J DEORIA	October 12, 2006
VISHWARAJ KUMAR SINGH Vs. DISTRICT JUDGE	July 19, 2006
VISHWESHWAR DAYAL PATHAK Vs. STATE OF U P	December 7, 2006
VIVEK LUTHRA Vs. STATE OF U P	July 26, 2006
Vortex Builders Private Limited Vs. Indian Turpentine and Rosion Company Limited,Bareilly & Ors.	February 23, 2006
WALIULLAH Vs. STATE OF U P	November 24, 2006
WAQF MADARSA AND YATEEM KHANA NO. 959 THROUGH MOHD. IKHTISAS UDDIN AJMALI SON OF MAULANA MOHD. AJMAL AND MOHD. IKHTISAS UDDIN S/O MAULANA MOHD. AJMAL Vs. CONTROLLER, U.P. SUNNI CENTRAL BOARD OF WAQF,	October 17, 2006
WASIM UDDIN Vs. STATE OF U P	December 12, 2006
WEST U P SUGAR MILLS ASSOCIATION AND 41 OTHERS Vs. STATE OF U P	July 21, 2006
WIG AND SONS BUILDER Vs. CHIEF ENGINEER	December 1, 2006
YAD ALI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	July 18, 2006
YADAV MOTORS Vs. HITENDRA KUMAR AHUJA	August 18, 2006
YADAV NATH SINGH Vs. STATE OF U.P. AND OTHERS	January 19, 2006
YADGAR HUSAIN Vs. JAIS MOHD	July 31, 2006
YAHIYA KHAN Vs. STATE OF U P	September 14, 2006
YASH PRATAP SINGH BHADAURIA Vs. STATE	December 8, 2006
YASHODA ALIAS JASODA Vs. STATE OF U P	August 18, 2006
YASODA Vs. STATE OF U P	November 29, 2006
YASWANT SINGH Vs. KANCHAN CHAUHAN	April 17, 2006
YATENDRA KUMAR KAUSHIK Vs. DISTRICT INSPECTOR OF SCHOOLS GAUTAM BUDH NAGAR	August 29, 2006
YATENDRA PRAKASH GUPTA Vs. XIIITH ADDITIONAL DISTRICT JUDGE AND ORS.	September 18, 2006
YOGENDRA KUMAR JAIN Vs. STATE OF U P	September 11, 2006
YOGENDRA MOHAN BADONI Vs. PROJECT OFFICER LIQUID NITROGEN PLANT	June 15, 2006
YOGENDRA NATH ARORA Vs. STATE OF UTTARANCHAL	November 6, 2006
YOGENDRA PAL SINGH Vs. STATE OF U P	November 22, 2006
YOGESH CHANDRA SHARMA Vs. VIIITH A.D.J., BULANDSHAHR AND OTHERS	March 6, 2006
YOGESH KUMAR GAUR Vs. STATE OF U P	October 13, 2006
YOGESH KUMAR PANT Vs. KUMAON MANDAL VIKAS NIGARN LTD	August 25, 2006
YOGESH VERMA Vs. DISTRICT JUDGE	January 10, 2006
YOUTH HOSTEL AGRA Vs. PRESIDING OFFICER LABOUR COURT	July 12, 2006
YUDHISTHIR Vs. STATE OF U.P. AND OTHERS	December 20, 2006
ZAFAR IBRAHIM Vs. ADDITIONAL DISTRICT JUDGE	September 5, 2006
ZAHEER ALAM Vs. DISTRICT JUDGE SHAHJAHANPUR	December 19, 2006
ZAHID HUSSAIN Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.	February 15, 2006
ZAHID KHAN Vs. SPECIAL JUDGE KANPUR NAGAR	September 21, 2006
ZAKIR Vs. STATE	April 17, 2006
ZAMIR AHMAD KHAN Vs. ADDL DISTT JUDGE BULANDSHAHAR	August 30, 2006
ZILA BASIC SHIKSHA ADHIKARI JHANSI Vs. STATE OF U P	September 6, 2006
ZILA PANCHAYAT DEORIA Vs. JAGRITI SEVA SANSTHAN	November 2, 2006
ZILA PANCHAYAT PARISHAD, MUZAFFARNAGAR Vs. IN	January 30, 2006
ZIYA-UL-ULOOM HIGHER SECONDARY SCHOOL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 24, 2006
ZIYAUL HASAN Vs. SUPERINTENDENT DISTRICT JAIL MAU	November 17, 2006
ZOHRA Vs. IVTH A D J	March 27, 2006

Year 2006 of HIGH COURT OF ALLAHABAD

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