|
(SMT.) SUMARIA DEVI AND ANR. Vs. XVITH ADDITIONAL DISTRICT JUDGE AND ANR.
|
November 2, 2004 |
|
509 ARMY BASE WORKSHOP WORKERS COOPERATIVE HOUSING SOCIETYLTD Vs. DISTRICT MAGISTRATE AGRA
|
March 10, 2004 |
|
A A RESTAURANT AND HOTEL PVT LTD Vs. DWARIKAJEET RESTAURANT PVT LTD
|
September 13, 2004 |
|
A N TRIPATHI Vs. PRESIDING OFFICER LABOUR COURT V KANPUR U P
|
November 2, 2004 |
|
ABDUL AZIZ Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
January 30, 2004 |
|
ABDUL AZIZ Vs. IVTH ADDITIONAL SESSIONS JUDGE, LUCKNOW AND OTHERS
|
March 23, 2004 |
|
ABDUL GHAFOOR Vs. BRIJ MOHAN AND OTHERS
|
March 5, 2004 |
|
ABDUL HAQ Vs. STATE OF U P
|
July 9, 2004 |
|
ABDUL HAQ Vs. SMT. SAKINA BEGUM
|
November 16, 2004 |
|
ABDUL HAQ S O JAMSHED Vs. STATE OF U P
|
January 13, 2004 |
|
ABDUL NAEEM ANSARI Vs. ZILA ALP SANKHYAK KALYAN ADHIKARI COMMITTEE OF MANAGEMENT MADARSA ARABIA
|
August 6, 2004 |
|
ABDUL NAIM QURAISHI Vs. MASI UDDIN KHAN
|
December 22, 2004 |
|
ABDUL SALAM Vs. SIRAZUL REHMAN
|
November 7, 2004 |
|
ABDUL SALAM Vs. BOARD OF REVENUE AND OTHERS
|
October 4, 2004 |
|
ABDUL SATTAR ANSARI Vs. ADDL DISTRICT JUDGE
|
March 10, 2004 |
|
ABDUL WAHEED Vs. STATE OF U P
|
December 17, 2004 |
|
ABDUL WAHID Vs. ADDITIONAL DISTRICT JUDGE BIJNOR
|
July 13, 2004 |
|
ABDULLAH Vs. DISTRICT MAGISTRATE
|
October 25, 2004 |
|
ABDUS SALAM ALIAS A SALAM Vs. ELECTION COMMISSION OF INDIA
|
February 6, 2004 |
|
ABHA TRIVEDI Vs. CHANCELLOR LUCKNOW UNIVERSITY LUCKNOW
|
July 12, 2004 |
|
Abhijit Umesh Barshilia and others Vs. State of Uttaranchal and others
|
April 24, 2004 |
|
ABHIRAM YADAV Vs. STATE OF U.P. AND OTHERS
|
April 27, 2004 |
|
ABID ALI Vs. DISTRICT MAGISTRATE
|
October 7, 2004 |
|
ABRAR RAHAT Vs. STATE OF U P
|
April 5, 2004 |
|
ABUL OWAISS Vs. S.N. DUBEY, D.D.C., AZAMGARH AND OTHERS
|
November 18, 2004 |
|
ACADEMY OF BUSINESS MANAGEMENT Vs. STATE OF U P
|
January 22, 2004 |
|
ACHCHAN LAL Vs. 2ND ADDITIONAL DISTRICT JUDGE MOTI CHAND JAIN
|
March 4, 2004 |
|
ACHPAL Vs. STATE OF U P
|
December 8, 2004 |
|
ADARSH CHOPRA Vs. CHAMPA DEVI
|
December 20, 2004 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TRADERS
|
August 2, 2004 |
|
Adhya Prasad Vs. Deoki
|
February 10, 2004 |
|
ADYA PRASAD MISHRA Vs. STATE OF U P
|
September 23, 2004 |
|
AGARWAL TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX
|
April 12, 2004 |
|
AGRA DEVELOPMENT AUTHORITY Vs. STATE OF U P
|
March 5, 2004 |
|
Ahilya Bai Vs. State
|
October 14, 2004 |
|
AHMAD HUSAIN Vs. RUAB BANO
|
September 17, 2004 |
|
AHMAD KARRAR @ WASIL MIAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 22, 2004 |
|
AHSAN ALI Vs. STATE OF U P
|
November 1, 2004 |
|
AHSAN BHOLU RAIS FAQIR AHMAD Vs. STATE OF U P
|
February 27, 2004 |
|
AIJAZ AHMAD Vs. STATE OF U P
|
January 27, 2004 |
|
AJAI JAIN RATAN CHANDRA JAIN ANIL JAIN Vs. STATE OF U P
|
November 23, 2004 |
|
AJAI KUMAR Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
March 12, 2004 |
|
AJAI KUMAR SINGH Vs. STATE OF U P
|
September 21, 2004 |
|
AJAI PAL SINGH Vs. SHITLA BUX SINGH
|
November 1, 2004 |
|
AJAI PAL SINGH Vs. TEERATH RAJ TRIPATHI
|
April 6, 2004 |
|
AJAI SHANKER PANDEY Vs. UNION OF INDIA
|
December 15, 2004 |
|
AJAY BRAHM TIWARI SRI MUNNA LAL TIWARI SANTOSH SINGH SRI RAM BADAN Vs. STATE OF U P
|
May 12, 2004 |
|
AJAY KUMAR SHARMA Vs. STATE OF U P
|
December 6, 2004 |
|
AJAY KUMAR SINHA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
November 17, 2004 |
|
AJAY SHARMA Vs. COLLECTOR VARANASI
|
May 12, 2004 |
|
AJAY SHARMA DURG VIJAY SINGH Vs. COLLECTOR
|
June 12, 2004 |
|
AJEET SINGH Vs. A D J COURT
|
November 30, 2004 |
|
AJIT KUMAR SINGH Vs. UNION OF INDIA
|
May 17, 2004 |
|
AJIT KUMAR SRIVASTAVA Vs. NAGAR PALIKA PARISHAD AND ANR.
|
July 15, 2004 |
|
AKBAR ALI Vs. DISTRICT JUDGE
|
March 11, 2004 |
|
AKHALESH KUMAR SHARMA Vs. U P CO-OPERATIVE SUGAR FACTORIES
|
January 13, 2004 |
|
AKHIL TIWARI Vs. STATE OF U P
|
January 14, 2004 |
|
AKHLAQ AHMAD Vs. DISTRICT JUDGE
|
May 24, 2004 |
|
AKHTAR ALI Vs. WASLUDDIN
|
October 6, 2004 |
|
AKRAM MAHMOOD Vs. STATE OF U.P.
|
July 27, 2004 |
|
AKSHAY PRATAP SINGH Vs. STATE OF U P
|
February 24, 2004 |
|
ALI BUX Vs. DISTRICT JUDGE
|
September 14, 2004 |
|
ALI MOHD Vs. U P STATE INDUSTRIAL CORPORATION
|
April 28, 2004 |
|
Aligarh Muslim University Vs. Hasim Ali Khan
|
February 24, 2004 |
|
ALLAH NOOR Vs. STATE OF U P
|
October 1, 2004 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. KISHORI LAL
|
September 13, 2004 |
|
ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD Vs. SHAKEEL AHMAD
|
January 29, 2004 |
|
ALLAHABAD JAL SANSTHAN Vs. STATE OF U P
|
May 19, 2004 |
|
AMAN AHMAD Vs. STATE OF U P THE EXECUTIVE ENGINEER GRAMIN ABHIYANTRAN SEWA PRAKHAND
|
August 31, 2004 |
|
AMAN SINGH Vs. STATE OF U P
|
August 17, 2004 |
|
AMAR DEEP OIL EXTRACTION Vs. SALES TAX OFFICERA
|
April 2, 2004 |
|
AMAR DEEP SINGH JADON NETRAPAL SINGH Vs. BANK OF INDIA
|
August 24, 2004 |
|
AMAR NATH Vs. STATE OF U P
|
November 4, 2004 |
|
AMAR NATH GUPTA Vs. STATE OF U P
|
November 23, 2004 |
|
AMAR NATH SHUKLA SRI MANRAJ SHUKLA Vs. STATE OF U P
|
April 7, 2004 |
|
AMAR SINGH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
|
April 5, 2004 |
|
AMAR SINGH Vs. RAM LAL
|
January 15, 2004 |
|
AMAR SINGH AND OTHERS Vs. CONSOLIDATION OFFICER, SAHARANPUR AND OTHERS
|
November 9, 2004 |
|
AMAR UJALA PRAKASHAN LIMITED Vs. AMAR UJALA PUBLICATIONS LIMITED
|
April 20, 2004 |
|
AMARAWATI Vs. STATE OF U P
|
October 15, 2004 |
|
AMBIKA Vs. RAM BHUAL
|
October 28, 2004 |
|
AMBIKA PRASAD SRIVASTAVA Vs. STATE PUBLIC SERVICES TRIBUNAL
|
March 10, 2004 |
|
AMBIKA PRASAD TRIVEDI HIRA LAL TRIVEDI Vs. UNION OF INDIA
|
March 12, 2004 |
|
AMBUD SHYAM SRIVASTAVA Vs. STATE OF U P
|
September 30, 2004 |
|
AMI CHAND Vs. STATE OF U P
|
September 3, 2004 |
|
AMIR AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
February 24, 2004 |
|
AMIT BATHAM Vs. STATE OF U P
|
February 11, 2004 |
|
Amit Joseph and others Vs. Joint Director of Education, Kumaon Region, Nainital and others
|
October 27, 2004 |
|
AMIT KUMAR SINGH Vs. STATE OF U P
|
November 5, 2004 |
|
AMIT SINGH Vs. INDIAN TELEPHONE INDUSTRIES LTD MANKAPUR GONDA
|
September 1, 2004 |
|
AMRIT BANASPATI CO Vs. ITO
|
November 3, 2004 |
|
ANAND PRAKASH Vs. STATE OF U P
|
February 23, 2004 |
|
ANAND PRAKASH JAUHARI Vs. U P STATE ROAD TRANSPORT CORPORATION
|
February 26, 2004 |
|
ANAND SWAROOP GOEL Vs. ADDITIONAL DISTRICT JUDGE
|
January 7, 2004 |
|
ANANDI DEEN Vs. R K TANDON C M O RAMPUR
|
March 19, 2004 |
|
ANANT RAM JAIN Vs. VITH ADDITIONAL DISTRICT JUDGE
|
May 28, 2004 |
|
ANAR KALI Vs. DY DIRECTOR OF CONSOLIDATION
|
October 7, 2004 |
|
ANEESA BEGUM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 13, 2004 |
|
ANGOORI DEVI Vs. POORAN SINGH
|
February 26, 2004 |
|
ANGOORI DEVI Vs. CHIEF COMMISSIONER
|
November 20, 2004 |
|
ANIL AND THIRTEEN Vs. ASSISTANT LABOUR COMMISSIONER HARIDWAR
|
September 27, 2004 |
|
ANIL BULK CARRIERS P LTD Vs. COMMISSIONER OF INCOME TAX
|
October 26, 2004 |
|
ANIL KUMAR Vs. STATE OF U P
|
September 1, 2004 |
|
ANIL KUMAR Vs. NIYAT PRADHIKARI CHANDAUSI
|
January 6, 2004 |
|
ANIL KUMAR Vs. BOARD OF REVENUE AND OTHERS
|
October 26, 2004 |
|
ANIL KUMAR AGARWAL Vs. ADDITIONAL CIVIL JUDGE LUCKNOW
|
May 25, 2004 |
|
ANIL KUMAR ALIAS ARVIND KUMAR Vs. STATE OF U P
|
May 10, 2004 |
|
ANIL KUMAR ALIAS ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
|
October 5, 2004 |
|
ANIL KUMAR CHAUHAN Vs. STATE OF U P
|
March 19, 2004 |
|
ANIL KUMAR PRAJAPATI Vs. ADDL MANAGING DIRECTOR U P S R T CORPORATION
|
September 1, 2004 |
|
ANIL KUMAR TIWARI LATE SURYA NATH TIWARI AND JAI KRISHAN PANDEY Vs. UNION OF INDIA UOI
|
August 20, 2004 |
|
Anil Kumar Tripathi Vs. Madan Mohan Singh, Commissioner,. U.P. Rural Housing Board, Lucknow and another
|
February 10, 2004 |
|
ANIL KUMAR TULI Vs. SPECIAL JUDGE SHAHJAHANPUR AND THREE ORS
|
April 19, 2004 |
|
ANIS AHMAD Vs. COMMISSIONER OF INCOME TAX
|
November 1, 2004 |
|
ANISH KUMAR HAJELA Vs. G M PARICHHA THERMAL POWER STATION U P RAJYA VIDYUT UTPADAN NIGAMLTD
|
October 27, 2004 |
|
ANISH KUMAR MISHRA Vs. STATE OF U P
|
March 23, 2004 |
|
ANITA SAHAL Vs. DIRECTOR OF INCOME TAX
|
February 6, 2004 |
|
Anita Sharma Vs. D.I.O.S. and others
|
May 20, 2004 |
|
ANJALI MITTAL MANOJ MITTAL Vs. STATE OF U P
|
April 12, 2004 |
|
ANJANI KUMAR MISHRA Vs. UNION OF INDIA
|
January 27, 2004 |
|
ANJANI KUMAR SINGH Vs. STATE OF U P
|
March 4, 2004 |
|
ANKIT SONI Vs. RAM JI
|
August 23, 2004 |
|
ANKUR STEELS KUROULI Vs. CEGAT
|
March 31, 2004 |
|
ANMOL OIL AND FOOD PRIVATE LTD Vs. UNION OF INDIA
|
February 27, 2004 |
|
ANNAPURNA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL IST A D J
|
March 23, 2004 |
|
ANOKHEY LAL Vs. STATE OF U P
|
September 8, 2004 |
|
ANOKHEY LAL Vs. STATE OF U P
|
August 9, 2004 |
|
Anokhey Lal Vs. State
|
December 10, 2004 |
|
ANSAL HOUSING AND CONSTRUCTION LTD Vs. STATE OF U P
|
July 29, 2004 |
|
ANSHUMAN SINGH Vs. STATE OF U P
|
March 5, 2004 |
|
ANUPAM BAL VIKAS SHIKSHA SAMITI Vs. IIIRD A D J
|
November 30, 2004 |
|
ANUPAM BAL VIKAS SHIKSHA SAMITI MORADABAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
|
September 30, 2004 |
|
ANURAG CHAND Vs. DIRECTOR OF EDUCATION BASIC/CHAIRMAN BASIC SHIKSHA
PARISHAD U P ALLAHABAD
|
August 4, 2004 |
|
ANWAR ALI Vs. STATE OF U P
|
August 18, 2004 |
|
APARBAL YADAV Vs. DY DIRECTOR OF CONSOLIDATION
|
April 22, 2004 |
|
ARBIND KUMAR MISHRA Vs. STATE OF U P
|
August 3, 2004 |
|
ARBIND KUMAR PANDEY Vs. STATE OF U P
|
August 6, 2004 |
|
ARJUN Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION
|
August 24, 2004 |
|
ARJUN RAVI DAS
Vs. SECRETARY MINOR IRRIGATION DEPARTMENT AND RURAL ENGINEERING SERVICE
|
February 27, 2004 |
|
ARMY SCHOOL Vs. SHILPI PAUL
|
August 16, 2004 |
|
ARSHADI FAHMIDA Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE FIRST ADDITIONAL DISTRICT
|
August 10, 2004 |
|
ARUN KUMAR Vs. DEV SHANKER
|
October 7, 2004 |
|
ARUN KUMAR MAHESHWARI Vs. INCOME TAX OFFICER
|
December 3, 2004 |
|
ARUN KUMAR TRIPATHI Vs. LABOUR COURT GORAKHPUR
|
April 22, 2004 |
|
ARUNDEEP SINGH Vs. STATE OF U P
|
December 21, 2004 |
|
ARUNESH Vs. PRESCRIBED AUTHORITY/S.D.O. GONDA AND OTHERS
|
July 23, 2004 |
|
ARVIND KUMAR GUPTA Vs. TAX RECOVERY OFFICER
|
September 14, 2004 |
|
ARVIND KUMAR PIPAL Vs. COMMISSIONER TRADE TAX
|
January 30, 2004 |
|
ARVIND KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 16, 2004 |
|
ARVIND KUMAR TEWARI Vs. STATE OF UTTAR PRADESH
|
November 5, 2004 |
|
ARVIND NATH DEVENDRA PAL SHARMA AND ATUL KRISHNA Vs. STATE OF U P
|
September 9, 2004 |
|
ARVIND SHUKLA Vs. STATE OF U P
|
September 24, 2004 |
|
ASA RAM YADAV Vs. STATE OF U P
|
February 20, 2004 |
|
ASE MOHD Vs. STATE OF U P
|
November 23, 2004 |
|
ASHA JAISWAL Vs. JOINT DIRECTOR OF EDUCATION
|
April 22, 2004 |
|
ASHA RAM Vs. STATE OF U P
|
March 19, 2004 |
|
ASHA RAM Vs. STATE OF U P
|
December 15, 2004 |
|
Asha Tandon Vs. Pratap Narain
|
October 12, 2004 |
|
Asharfi Lal Vs. Somdev & Ors.
|
June 4, 2004 |
|
ASHARFI LAL Vs. VTH A D J
|
December 22, 2004 |
|
ASHIQ ALI AND ORS. Vs. SMT. RASHEEDA KHATOON AND ANR.
|
October 5, 2004 |
|
ASHIQ BEG Vs. STATE OF U P
|
March 22, 2004 |
|
ASHISH KUMAR BAXI Vs. BANK OF BARODA
|
February 9, 2004 |
|
ASHISH TANDON Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
|
October 29, 2004 |
|
ASHOK Vs. ADDITIONAL DISTRICT JUDGE
|
February 27, 2004 |
|
ASHOK CHANDRA SRIVASTAVA Vs. MASTER ASHISH KUMAR
|
March 12, 2004 |
|
ASHOK KALYAN DASS Vs. STATE OF U P
|
July 7, 2004 |
|
ASHOK KUMAR Vs. DIN DAYAL BADAL
|
July 15, 2004 |
|
ASHOK KUMAR Vs. STATE OF U P
|
April 6, 2004 |
|
ASHOK KUMAR Vs. STATE OF U P
|
March 13, 2004 |
|
ASHOK KUMAR Vs. STATE OF U P
|
March 12, 2004 |
|
ASHOK KUMAR Vs. STATE OF U P
|
March 4, 2004 |
|
ASHOK KUMAR Vs. STATE OF U P
|
November 10, 2004 |
|
ASHOK KUMAR Vs. ZILA PANCHAYAT PARISHAD
|
December 13, 2004 |
|
ASHOK KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE
|
December 2, 2004 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
March 24, 2004 |
|
ASHOK KUMAR AGRAWAL Vs. STATE OF U P
|
April 23, 2004 |
|
ASHOK KUMAR ANAND Vs. KISHAN PAL SINGH
|
November 30, 2004 |
|
ASHOK KUMAR GOYAL Vs. INCOME TAX SETTLEMENT COMMISSION
|
August 4, 2004 |
|
ASHOK KUMAR GUPTA
Vs. DEPUTY DIRECTOR OF EDUCATION
|
December 2, 2004 |
|
ASHOK KUMAR JAIN Vs. DISTRICT JUDGE
|
November 30, 2004 |
|
ASHOK KUMAR SHARMA Vs. STATE OF U P
|
December 6, 2004 |
|
ASHOK KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
December 8, 2004 |
|
ASHOK KUMAR SHARMA Vs. STATE OF U P
|
March 19, 2004 |
|
ASHOK KUMAR SINGH Vs. COLLECTOR SHAHJAHANPUR
|
March 3, 2004 |
|
ASHOK KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 28, 2004 |
|
ASHOK KUMAR SINGH ALIAS GAPPU BHADAURIYA Vs. STATE OF U P
|
November 1, 2004 |
|
ASHOK KUMAR TIWARI Vs. CHAIRMAN UTTAR PRADESH POWER CORPORATION LTD
|
May 20, 2004 |
|
ASHOK KUMAR UPADHYAYA Vs. UNION OF INDIA
|
September 24, 2004 |
|
ASHOK KUMAR, SUB Vs. STATE OF UTTAR PRADESH AND OTHERS
|
May 18, 2004 |
|
ASHOK PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
May 28, 2004 |
|
ASHOK VIDYARTHI Vs. SRILEKHA VIDYARTHI
|
August 26, 2004 |
|
ASHRAF ALI MUNAWAR ALI Vs. STATE OF U P
|
March 31, 2004 |
|
ASHRAFI LAL Vs. VTH ADDL D J ETAWAH
|
December 22, 2004 |
|
ASHTHABHUJA PRASAD DUBEY Vs. ZILA BASIC SHIKSHA ADHIKARI
|
April 22, 2004 |
|
ASHUTOSH AGRAWAL Vs. LALA RAMANUJ DAYAL VAISHYA BAL SADAN
|
April 20, 2004 |
|
ASHUTOSH MISHRA Vs. UNION OF INDIA AND ANOTHER
|
April 27, 2004 |
|
ASHWANI DHINGRA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
August 31, 2004 |
|
ASHWANI KUMAR JAIN Vs. CEGAT
|
October 14, 2004 |
|
ASIAN PAINTS INDIA LTD Vs. STATE OF U P
|
March 11, 2004 |
|
ASKA MERCHANTS Vs. DHARAM SINGH
|
December 16, 2004 |
|
ASSOCIATED SWITCH GEAR PVT LTD Vs. CCE
|
April 12, 2004 |
|
Association of Professional Colleges and others Vs. State of Uttar Pradesh and others
|
December 21, 2004 |
|
ATAM PAL Vs. HARDEVA
|
February 16, 2004 |
|
ATAM PRAKASH AGRAWAL Vs. STATE OF U P
|
July 7, 2004 |
|
ATIQ KHAN Vs. STATE
|
April 19, 2004 |
|
ATMA NAND AND ORS. Vs. STATE OF U.P. THROUGH SECRETARY, NAGAR VIKASH ANUBHAG AND ORS.
|
January 8, 2004 |
|
ATUL KUMAR Vs. U P EXPORT CORPORATION LTD
|
November 5, 2004 |
|
ATUL TYAGI Vs. STATE OF U P
|
July 22, 2004 |
|
AUDHYOGIK GASES P LTD Vs. UNION OF INDIA
|
February 25, 2004 |
|
AURANGZEB AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 26, 2004 |
|
AVANISH KUMAR MISHRA Vs. STATE OF U P
|
October 14, 2004 |
|
AWADH BIHARI ALIAS MUNNA Vs. STATE OF U P
|
March 29, 2004 |
|
AWADH NARAIN Vs. STATE OF U P
|
February 25, 2004 |
|
AWADH NATH TRIPATHI Vs. CHIEF DEVELOPMENT OFFICER
|
November 23, 2004 |
|
AWADH RANI Vs. IST A D J
|
September 27, 2004 |
|
AWADHESH SINGH Vs. UNION OF INDIA
|
February 20, 2004 |
|
AWDHESH KUMAR SINGH Vs. GANESH POLYTECS LTD
|
January 9, 2004 |
|
AYASHA KHATOON (SMT.) AND OTHERS Vs. ABDUL SALMAN AND ANOTHER
|
May 7, 2004 |
|
Ayodhya Prasad Vs. Genda Lal
|
March 5, 2004 |
|
Ayodhya Prasad Srivastava and Another Vs. J.P.Vishwakarma, Collector, Mirzapur and Another
|
April 9, 2004 |
|
AZADAR HUSSAIN Vs. STATE OF U P
|
May 28, 2004 |
|
AZGAR SHEIKH Vs. UNION OF INDIA AND ANOTHER
|
July 20, 2004 |
|
AZIZ BEGUM Vs. VTH ADDL DISTRICT JUDGE
|
May 12, 2004 |
|
B M VARMA Vs. STATE OF U P
|
July 22, 2004 |
|
BABA BHOLA NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR AND ANOTHER
|
September 14, 2004 |
|
BABBAN RAM Vs. STATE OF U P
|
October 6, 2004 |
|
BABLOO ALIAS PANCHANAN MISHRA Vs. STATE OF U P
|
July 14, 2004 |
|
BABLU PASI Vs. STATE OF U.P.
|
October 26, 2004 |
|
BABOO LAL SHUKLA Vs. SECRETARY CUM GENERAL MANAGER DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD
|
January 27, 2004 |
|
BABOO RAM Vs. STATE OF U P
|
July 7, 2004 |
|
BABU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
May 10, 2004 |
|
BABU AHMAD Vs. STATE OF U P
|
September 16, 2004 |
|
BABU ALI Vs. DUKKHI
|
March 4, 2004 |
|
BABU KHAN Vs. STATE OF U.P. AND OTHERS
|
July 21, 2004 |
|
BABU LAL Vs. SUNDER
|
August 24, 2004 |
|
Babu Lal Vs. Dalbir Singh & Ors.
|
June 4, 2004 |
|
BABU PRASAD PANDEY Vs. UNION OF INDIA
|
September 30, 2004 |
|
BABU RAM Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE BIJNOR
|
March 11, 2004 |
|
Babu Ram Vs. Om Prakash
|
February 5, 2004 |
|
BABU RAM Vs. UNION OF INDIA AND ORS.
|
September 14, 2004 |
|
BABU SINGH RAKSHPAL SINGH Vs. STATE OF U P
|
March 16, 2004 |
|
BABULAL JIWAN RAM HUF Vs. COMMISSIONER OF INCOME TAX
|
November 20, 2004 |
|
BABY BUTOOL MEHDI Vs. ABID RAZA ABIDI
|
August 6, 2004 |
|
BACCHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 14, 2004 |
|
BACHAU RAM Vs. STATE OF UTTAR PRADESH
|
April 28, 2004 |
|
BACHAU YADAV Vs. DISTRICT MAGISTRATE GHAZIPUR DETAINING AUTHORITY
|
January 27, 2004 |
|
BACHAU YADAV ALIAS BACHCHAN YADAV Vs. STATE OF U P
|
January 7, 2004 |
|
BACHCHA PRASAD Vs. STATE OF U P
|
November 10, 2004 |
|
BACHCHAN LAL SRIVASTAVA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
April 22, 2004 |
|
BACHCHEY LAL Vs. STATE OF U P
|
August 16, 2004 |
|
BACHCHEY LAL MEETA RAM IN JAIL Vs. STATE OF U P HONBLE JUDICIAL SECRETARY GOVERNMENT OF U P AND GENERAL
|
April 19, 2004 |
|
BACHCHI LAL Vs. SMT. MUNNI DEVI
|
March 3, 2004 |
|
BACHOO LAL Vs. VISHNU SHARMA DECD
|
October 26, 2004 |
|
BADDAN Vs. STATE OF U P
|
May 6, 2004 |
|
BADHU Vs. CIVIL JUDGE AZAMGARH
|
February 23, 2004 |
|
BADRI Vs. STATE OF U.P.
|
August 13, 2004 |
|
BADRI PRASAD Vs. COMMISSIONER OF WEATLH TAX
|
November 10, 2004 |
|
BADRI PRASAD Vs. SATYA DEV
|
August 4, 2004 |
|
BADSHAH Vs. STATE OF U P
|
July 5, 2004 |
|
BAHADUR Vs. ADDITIONAL COLLECTOR TAHSILDAR ASSISTANT COLLECTOR AND GAON SABHA TILUPURA
|
February 17, 2004 |
|
BAIJ NATH Vs. STATE OF U P
|
February 6, 2004 |
|
BAIJ NATH Vs. STATE OF U P
|
October 5, 2004 |
|
BAIJ NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 25, 2004 |
|
BAIJ NATH DUBEY Vs. SECRETARY OF U P SAINIK PUNARVAS NIDHI LUCKNOW
|
September 10, 2004 |
|
BAIJNATH PRASAD Vs. LALJI LAL ZILA BASIC SHIKSHA ADHIKARI GORAKHPUR
|
March 26, 2004 |
|
BAIKUNTH NATH DAS Vs. VIITH DISTRICT JUDGE
|
May 28, 2004 |
|
BAL KRISHAN RASTOGI S O SHYAM BEHARI RASTOGI AND DARAN RASTOGI S O BAL KRISHAN Vs. REENA RASTOGI
|
November 10, 2004 |
|
BALAGAT HUSAIN Vs. VTH ADDITIONAL DISTRICT JUDGE
|
May 19, 2004 |
|
BALBHADRA PRASAD Vs. URMILA DEVI AGARWAL
|
August 26, 2004 |
|
BALBIR SINGH Vs. STATE OF U P
|
December 10, 2004 |
|
BALBIR SINGH S O LATE SHRI DARYAO SINGH Vs. STATE OF U P
|
October 12, 2004 |
|
BALDEO Vs. STATE OF UTTAR PRADESH
|
January 16, 2004 |
|
BALESHWAR MISHRA Vs. JAMIL KHAN
|
August 25, 2004 |
|
BALWANT RAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2004 |
|
BALWANT RAM CHAUDHARY Vs. BHARAT PETROLEUM CORPORATION LTD
|
July 9, 2004 |
|
BALWANT SINGH Vs. PARAV SINGH
|
August 27, 2004 |
|
Balwant Singh Bisht Vs. Managing Director, Jal Nigam and others
|
April 22, 2004 |
|
BALZOR SINGH Vs. BALBIR SINGH
|
November 19, 2004 |
|
BANARSI Vs. INCHARGE DISTRICT JUDGE
|
November 9, 2004 |
|
BANI ALIAS GIRISH CHANDRA MENDIRATTA Vs. SUNDER LAL ALIAS SUNDER SINGH
|
September 23, 2004 |
|
BANSDEV Vs. AWADHESH KUMAR
|
August 4, 2004 |
|
BANWARI LAL MISRA Vs. STATE OF U P
|
May 21, 2004 |
|
BAR ASSOCIATION GHAZIABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 1, 2004 |
|
BARCO ELECTRONIC SYSTEMS P LTD Vs. STATE OF U P
|
November 19, 2004 |
|
BARKAT ULLAH Vs. STATE OF U P
|
February 24, 2004 |
|
BARKHU Vs. VTH ADDITIONAL DISTRICT JUDGE BASTI
|
May 7, 2004 |
|
BASANT KUMAR Vs. STATE OF U P
|
March 16, 2004 |
|
BASANT LAL Vs. CHAIRMAN NAGAR PALIKA PARISHAD JAUNPUR
|
November 16, 2004 |
|
BASANTI BAI Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR
|
September 23, 2004 |
|
BASHIRAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
November 16, 2004 |
|
BASUDEO LAL SRIVASTAVA Vs. PUNJAB NATIONAL BANK
|
March 18, 2004 |
|
BECHE LAL Vs. COMMISSIONER BAREILLY
|
November 30, 2004 |
|
BEHARI LAL Vs. ADDL DISTRICT JUDGE - VII BAREILLY
|
January 23, 2004 |
|
BELA CEMENT LIMITED Vs. STATE OF U P
|
January 29, 2004 |
|
BELTEK INDIA LTD Vs. STATE OF U P
|
August 13, 2004 |
|
BEN PRASAD VERMA Vs. STATE OF U.P. AND ANOTHER
|
January 28, 2004 |
|
BHABHUTI SINGH Vs. BHAGAUTI PRASAD
|
July 9, 2004 |
|
BHAGAUTI Vs. STATE OF U P
|
July 30, 2004 |
|
BHAGESHWARI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
November 2, 2004 |
|
BHAGWAN DEEN TIWARI Vs. STATE OF U P
|
February 25, 2004 |
|
BHAGWAN GUPTA Vs. KANPUR ELECTRICITY SUPPLY COMPANYLTD
|
September 14, 2004 |
|
BHAGWAN SINGH Vs. SURESH
|
December 10, 2004 |
|
Bhagwan Singh Vs. L.M.C.
|
February 24, 2004 |
|
Bhagwati Vs. State
|
January 7, 2004 |
|
BHAGWATI Vs. DY DIRECTOR OF CONSOLIDATION SULTANPUR
|
September 27, 2004 |
|
BHAGWATI DEVI AGARWAL Vs. UNION OF INDIA
|
August 23, 2004 |
|
BHAGWATI PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE ALIGARH
|
January 23, 2004 |
|
BHAGWATI PRASAD LOHAR Vs. STATE OF U P
|
May 21, 2004 |
|
BHAGWATI PRASAD TIWARI Vs. REGIONAL MANAGER BANK OF BARODA LUCKNOW
|
October 15, 2004 |
|
BHANWAR SINGH
Vs. STATE OF U P
|
October 14, 2004 |
|
BHANWAR SINGH Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
January 28, 2004 |
|
BHARAT BHUSHAN Vs. VITH ADDITIONAL DISTRICT JUDGE
|
December 3, 2004 |
|
BHARAT BHUSHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
October 4, 2004 |
|
Bharat Chandra Ramola Vs. Assistant Labour Commissioner and others
|
April 27, 2004 |
|
Bharat Lal Vs. Hardoo etc.
|
May 10, 2004 |
|
BHARAT OIL COMPANY Vs. COMMISSIONER OF TRADE TAX
|
July 9, 2004 |
|
BHARAT PUMP AND COMPRESSORS GOVERNMENT OF INDIA ENTERPRISES Vs. JAGDISH SINGH
|
July 30, 2004 |
|
BHARAT PUMPS AND COMPRESSORS LIMITED Vs. STATE OF UTTAR PRADESH
|
August 2, 2004 |
|
BHARAT PUMPS AND COMPRESSORS LTD Vs. STATE OF UTTAR PRADESH
|
April 19, 2004 |
|
BHARAT PUMPS AND COMPRESSORSLTD Vs. STATE OF U P
|
August 20, 2004 |
|
BHARAT SINGH Vs. STATE OF U P
|
July 28, 2004 |
|
BHARAT SINGH D Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 20, 2004 |
|
BHASKAR TIWARI Vs. VICE-CHANCELLOR U P TECHNICAL UNIVERSITY LUCKNOW
|
October 11, 2004 |
|
BHASKARA NAND GIRI Vs. BASANT LAL
|
August 13, 2004 |
|
BHIM SINGH RAJA RAM YADAV Vs. DISTRICT MAGISTRATE COLLECTOR ADDITIONAL DISTRICT MAGISTRATE
|
March 23, 2004 |
|
BHISM PAL SINGH Vs. U P BASIC SHIKSHA PARISHAD
|
January 13, 2004 |
|
BHOLA Vs. STATE OF U P
|
September 20, 2004 |
|
BHOLA NATH GUPTA Vs. MAN BODHAN LAL MISHRA
|
January 19, 2004 |
|
BHOLA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
April 5, 2004 |
|
BHUDEO SINGH Vs. STATE
|
July 21, 2004 |
|
BHUMI SUDHAR NIGAM Vs. CIT
|
December 3, 2004 |
|
BHUPENDRA KUMAR JAIN Vs. IST A D J
|
November 3, 2004 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
August 25, 2004 |
|
BHUPENDRA SINGH Vs. STATE OF U P
|
March 10, 2004 |
|
BHUREY SINGH Vs. STATE OF U P
|
April 5, 2004 |
|
BHUREY SINGH NANHU YADAV Vs. STATE OF U P
|
March 5, 2004 |
|
Bhuwan Chandra Kandpal Vs. State of Uttaranchal, through Secretary Education, Uttaranchal, Dehradun and others
|
October 28, 2004 |
|
BIJENDRA PAL Vs. COLLECTOR/DISTRICT MAGISTRATE, SAHARANPUR AND OTHERS
|
September 21, 2004 |
|
BIKANER ASSAM ROADLINES INDIA LTD, GHAZIABAD Vs. COMMISSIONER, TRADE TAX, U P LUCKNOW
|
November 1, 2004 |
|
BIMLA GAINDHER Vs. USHA GAINDHER
|
February 17, 2004 |
|
BINDA Vs. STATE OF U P
|
April 27, 2004 |
|
BINDAL AGRO CHEM LTD Vs. STATE OF U P
|
February 10, 2004 |
|
BINDRA PRASAD Vs. STATE OF U.P.
|
October 11, 2004 |
|
BIR BAHADUR SINGH Vs. SHYAM SUNDER SHUKLA
|
August 11, 2004 |
|
BIRENDRA BAHADUR SINGH; DEVENDRA JOSHI Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
February 23, 2004 |
|
BIRENDRA KUMAR SHUKLA Vs. NATIONAL TEXTILE CORPORATION U P LIMITED
|
April 6, 2004 |
|
BIRENDRA SINGH Vs. DIRECTOR OF EDUCATION HIGHER
|
November 30, 2004 |
|
Birendra Singh Vs. Hari Singh
|
January 5, 2004 |
|
BIRLA AIRCON Vs. COMMISSIONER EXCISE AND CUSTOMS
|
November 16, 2004 |
|
BISAULI VYAPAR MANDAL Vs. STATE OF U P
|
October 7, 2004 |
|
BISHAN SWAROOP Vs. STATE OF U P
|
March 1, 2004 |
|
BISWANATH PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2004 |
|
BRAHMA DEO SINGH Vs. REGIONAL EMPLOYMENT OFFICER GORAKHPUR
|
May 10, 2004 |
|
BRAHMA GIRI Vs. STATE OF U P
|
September 13, 2004 |
|
BRAHMA SWARUP Vs. STATE OF U P
|
July 22, 2004 |
|
BRAJESH MISHRA Vs. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 16, 2004 |
|
BRAMH DEV PRASAD Vs. STATE OF U P
|
October 6, 2004 |
|
BRIENDRA BAHADUR SINGH Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
February 13, 2004 |
|
BRIJ LAL Vs. RAM SURAT
|
October 14, 2004 |
|
BRIJ MOHAN AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 9, 2004 |
|
BRIJ PAL SHARMA Vs. STATE OF U P
|
August 6, 2004 |
|
BRIJ PAL SINGH Vs. STATE OF U P
|
November 29, 2004 |
|
BRIJ RAJ Vs. STATE OF U P
|
September 29, 2004 |
|
BRIJENDRA PRATAP SINGH Vs. PREM LATA SINGH
|
November 1, 2004 |
|
BRIJESH KUMAR Vs. STATE OF U P
|
February 26, 2004 |
|
BRIJESH KUMAR SHUKLA Vs. STATE OF U P
|
March 18, 2004 |
|
BRIJESH KUMAR SINGH Vs. U P PUBLIC SERVICE COMMISSION U P ALLAHABAD
|
March 23, 2004 |
|
BRIJESH KUMAR TEWARI AND ANOTHER Vs. STATE OF U.P.
|
October 8, 2004 |
|
BRIJESH KUMAR TIWARI Vs. STATE OF U P
|
January 23, 2004 |
|
BRIJESH SINGH ALIAS PAPPU Vs. STATE OF U.P.
|
February 5, 2004 |
|
BRIJPAL SHARMA Vs. STATE OF U P
|
August 22, 2004 |
|
Brindaban Vs. State
|
May 14, 2004 |
|
BRITISH INDIA CORPORATION LTD Vs. STATE OF UTTAR PRADESH
|
March 26, 2004 |
|
BUA RAM SHUKLA Vs. D I O S CHITRAKOOT
|
July 30, 2004 |
|
BUDDHIMAN CHAUHAN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
February 3, 2004 |
|
BUDH SEN Vs. STATE OF U P
|
April 26, 2004 |
|
BUDH SINGH Vs. STATE OF U P
|
December 17, 2004 |
|
BUDH SINGH AND SONS Vs. UNION OF INDIA
|
July 9, 2004 |
|
BUDHDHOO RAM Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 12, 2004 |
|
BULK INDIA TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
|
January 19, 2004 |
|
BUNDOO Vs. VTH ADDL DISTRICT JUDGE MORADABAD
|
February 17, 2004 |
|
C O M J T GIRLS DEGREE COLLEGE Vs. SSTATE OF U P
|
April 23, 2004 |
|
C S T Vs. SURAJ RUBBER INDUSTRIES
|
May 28, 2004 |
|
CAMPHOR AND ALLIED PRODUCTS LTD Vs. STATE OF U P
|
January 29, 2004 |
|
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
|
October 28, 2004 |
|
CANARA BANK Vs. P OCENTRAL GOVT INDUSTRIAL TRIBUNAL
|
July 12, 2004 |
|
CANARA BANK Vs. ABDUL WAHID
|
December 22, 2004 |
|
CARYAIRE EQUIPMENTS INDIA LTD. Vs. MINISTRY OF FINANCE
|
September 29, 2004 |
|
CAWNPORE TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2004 |
|
CEVERA SEHKARI AVAS SAMITI LTD Vs. CHARAN SINGH
|
December 15, 2004 |
|
CHAIRMAN PRATHMA BANK Vs. JASPAL SINGH
|
August 10, 2004 |
|
CHAITANYA NARAIN Vs. UNION OF INDIA
|
August 5, 2004 |
|
CHAKKAN Vs. ADDL DISTRICT JUDGE BAREILLY
|
April 5, 2004 |
|
CHAKRAPAL Vs. STATE OF U P
|
July 22, 2004 |
|
CHAMAN Vs. IST ADDITIONAL CIVIL JUDGE
|
May 17, 2004 |
|
CHAMAN Vs. IIND ADDITIONAL DISTRICT JUDGE ETAH
|
April 23, 2004 |
|
CHAMAN LAL Vs. STATE OF U P
|
October 12, 2004 |
|
CHAMPA LAL JAIN Vs. ADDL DISTRICT JUDGE
|
April 30, 2004 |
|
CHANDAN LAL Vs. VTH A D J
|
August 16, 2004 |
|
CHANDAN LAL SAHAJWANI Vs. UNION OF INDIA
|
February 10, 2004 |
|
CHANDAN SINGH Vs. CHAIRMAN U P STATE HANDLOOM CORPORATION LTD
|
February 26, 2004 |
|
Chandan Singh Bisht Vs. Chief Medical Officer, Nainital and others
|
May 11, 2004 |
|
CHANDPUR SUGAR CO LTD Vs. COMMISSIONER SALES TAX
|
May 7, 2004 |
|
CHANDPUR SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 28, 2004 |
|
CHANDRA BAHADUR KHETRI
Vs. UNION OF INDIA UOI
|
October 6, 2004 |
|
CHANDRA BHAL MISRA Vs. SHANKAR SARAN MISRA
|
August 11, 2004 |
|
CHANDRA BHAN Vs. STATE
|
July 29, 2004 |
|
CHANDRA BHAN Vs. STATE OF U P
|
September 24, 2004 |
|
CHANDRA BHAN Vs. SUDHA RANI
|
December 17, 2004 |
|
CHANDRA BHAN GUPTA Vs. VIITH A D J
|
May 12, 2004 |
|
CHANDRA BHAN URF PALU Vs. DIRECTOR OF HIGHER EDUCATION
|
October 14, 2004 |
|
CHANDRA BHUSHAN DWIVEDIDR Vs. RAJYAPAL
|
October 14, 2004 |
|
CHANDRA KANT BHARDWAJ LATE SHRI R S SHARMA Vs. STATE OF U P
|
August 4, 2004 |
|
CHANDRA KANT NAGARKAR Vs. VTH ADDITIONAL DISTRICT JUDGE
|
July 23, 2004 |
|
Chandra Kishor Mahra and 13 others Vs. State of Uttaranchal and others
|
May 13, 2004 |
|
CHANDRA PAL Vs. RAM LAL
|
September 22, 2004 |
|
CHANDRA PAL Vs. BHARAT SINGH
|
May 28, 2004 |
|
CHANDRA PAL SINGH Vs. STATE
|
February 6, 2004 |
|
CHANDRA PAL SINGH YADAV GIRDHARI YADAV Vs. STATE OF UTTAR PRADESH
|
September 27, 2004 |
|
CHANDRA PRAKASH OJHA Vs. DISTRICT JUDGE BAREILLY
|
January 12, 2004 |
|
CHANDRA PRAKASH SINGH Vs. UNION OF INDIA
|
August 27, 2004 |
|
CHANDRA SHEKHAR Vs. STATE OF U P
|
March 23, 2004 |
|
CHANDRA VASA Vs. DULESARI DEVI
|
May 24, 2004 |
|
CHANDRABHAN Vs. STATE OF U P
|
July 29, 2004 |
|
CHANDRASHEKHAR PANDEY Vs. STATE OF U P
|
August 11, 2004 |
|
CHANDRAWALI DEVI Vs. STATE BANK OF INDIA
|
April 22, 2004 |
|
CHANDRAWATI DEVI Vs. PHOOLCHAND BIND
|
August 19, 2004 |
|
CHANDRAWATI PATHAK Vs. NAGAR PALIKA PARISHAD
|
March 16, 2004 |
|
CHANDRESH KUMAR AGARWAL Vs. YOGENDRA KUMAR SRIVASTAVA
|
December 2, 2004 |
|
CHARAN JEET SINGH ALIAS TINKOO SARDAR Vs. STATE OF U P
|
September 23, 2004 |
|
CHARAN SINGH Vs. STATE OF U P
|
June 25, 2004 |
|
CHATER SAIN Vs. COMMISSIONER OF INCOME TAX
|
November 17, 2004 |
|
CHATUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
January 19, 2004 |
|
CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT Vs. SARITA MISHRA
|
July 29, 2004 |
|
CHAUDHARY PLASTIC BAGS
Vs. COMMISSIONER OF SALES TAX
|
December 17, 2004 |
|
CHAUTI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
August 20, 2004 |
|
CHET RAM SHARMA Vs. IST A D J
|
August 9, 2004 |
|
Chhabiya Vs. Badalua
|
August 24, 2004 |
|
CHHEDI ALIAS MASTER Vs. STATE
|
May 10, 2004 |
|
Chhedi Lal Vs. Shyam Lal
|
January 14, 2004 |
|
CHHETRAPAL SINGH Vs. STATE OF U P
|
January 7, 2004 |
|
CHHOTAKU Vs. STATE OF U P
|
September 23, 2004 |
|
CHHOTE LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE VARANASI
|
February 3, 2004 |
|
Chhote Lal Vs. Mahesh
|
January 15, 2004 |
|
CHHOTEY LAL Vs. ADDL UPPER COLLECTOR
|
March 12, 2004 |
|
CHHOTEY LAL Vs. UP ZILA ADHIKARI/SUB DIVISIONAL MAGISTRATE CHANDAULI
|
November 23, 2004 |
|
Chhotey Raja Vs. Indrapal Singh
|
November 8, 2004 |
|
CHHOTEY SINGH Vs. STATE
|
July 7, 2004 |
|
CHIEF COMMISSIONER Vs. SHARMA SUGAR INDUSTRIES
|
October 29, 2004 |
|
CHIEF COMMISSIONER Vs. KANHAIYA LAL KAPOOR
|
December 1, 2004 |
|
CHIEF COMMISSIONER (ADMINISTRATION) Vs. KRISHI DISC (P) LTD.
|
November 23, 2004 |
|
CHIEF COMMISSIONER OF INCOME TAX Vs. RAMA SHANKER
|
November 2, 2004 |
|
CHIEF COMMISSIONER OF INCOME TAX ADMN Vs. KISAN SAHKARI CHINI MILLS LTD
|
November 19, 2004 |
|
CHIEF COMMISSIONER OF INCOME-TAX Vs. KISAN SAHKARI CHINI MILLS LTD
|
November 2, 2004 |
|
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. DURGESH KUMAR TIWARI
|
July 20, 2004 |
|
CHIEF TREASURY OFFICER Vs. PRADEEP PHARMA
|
November 24, 2004 |
|
CHINGI ALIAS SIYA RAM Vs. STATE OF UTTAR PRADESH
|
September 17, 2004 |
|
CHIRANJI SINGH Vs. STATE OF U P
|
August 11, 2004 |
|
CHIROUNJI LAL S O KHEMKARAN Vs. STATE OF U P
|
July 26, 2004 |
|
CHOTEY LAL Vs. STATE OF U.P. AND OTHERS
|
October 28, 2004 |
|
CHOTTEY LAL Vs. STATE OF U.P.
|
May 26, 2004 |
|
CHRIST CHURCH COLLEGE Vs. STATE OF U P
|
December 23, 2004 |
|
CHUNNI DEVI Vs. ADDITIONAL DISTRICT JUDGE
|
February 23, 2004 |
|
CHUNNI LAL Vs. BOARD OF REVENUE
|
July 13, 2004 |
|
CHUTKI Vs. STATE OF U P
|
February 27, 2004 |
|
CIT Vs. BISHAMBHAR NATH SWARUP NARAIN
|
September 21, 2004 |
|
CIT Vs. KRAFT PALACE
|
November 5, 2004 |
|
CIT Vs. ELITOS S.P.A.
|
December 23, 2004 |
|
CIT Vs. SHERVANI SUGAR SYNDICATE LTD
|
November 9, 2004 |
|
CIT Vs. SATYAWATI DEVI
|
October 28, 2004 |
|
CIT Vs. RAM PRASAD
|
October 25, 2004 |
|
CIT Vs. KESHO RAM
|
September 28, 2004 |
|
CIT Vs. RAJ KAMAL STORES
|
December 21, 2004 |
|
CIT Vs. S K GUPTA
|
October 12, 2004 |
|
CIT Vs. ASHOK BHARGAVA
|
November 20, 2004 |
|
CIT Vs. JANTA COLD STORAGE
|
October 15, 2004 |
|
CIT Vs. SUBHASH CHAND
|
December 7, 2004 |
|
CIT Vs. AGRA CONSTRUCTION CORPN
|
September 30, 2004 |
|
CIT Vs. MARBLE EMPORIUM
|
November 1, 2004 |
|
CIT Vs. RAGHUBIR SARAN
|
September 3, 2004 |
|
CIT Vs. SAREE SANSAR
|
August 17, 2004 |
|
CIT Vs. AZIZ AHMAD
|
September 22, 2004 |
|
CIT Vs. JAGDISH MEDICAL AGENCIES
|
December 20, 2004 |
|
CIT Vs. RAJASTHAN CHARAM KALA KENDRA
|
September 21, 2004 |
|
CIT Vs. MOTOR SALES LTD
|
November 1, 2004 |
|
CIT Vs. KANPUR SAHKARI MILK BOARD LTD
|
October 1, 2004 |
|
CIT Vs. SUKHRANI DEVI
|
February 4, 2004 |
|
CIT Vs. PREM CHAND
|
February 11, 2004 |
|
CIT Vs. RENUSAGAR POWER CO. LTD
|
February 10, 2004 |
|
CIT Vs. P.D. SINGHANIA
|
August 17, 2004 |
|
CIT Vs. SHIVOM HANDICRAFTS EXPORTS
|
December 1, 2004 |
|
CIT Vs. KIRAN JAISWAL
|
December 1, 2004 |
|
CIT Vs. PANNIJI SUGAR & GENERAL MILLS
|
August 27, 2004 |
|
CIT Vs. BALDEOJI MAHARAJ TRUST
|
November 2, 2004 |
|
CIT Vs. BHATIA IMPEX
|
December 1, 2004 |
|
CIT Vs. INDIAN METAL INDUSTRIES
|
December 7, 2004 |
|
CIT Vs. DUGDH UTPADAK SANGH LTD
|
November 9, 2004 |
|
CIT Vs. DEVIDAYAL ALUMINIUM INDUSTRIES
|
February 9, 2004 |
|
CIVIL ACCOUNTS ASSOCIATION Vs. UNION OF INDIA
|
March 26, 2004 |
|
CO Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/DEPUTY LABOUR COMMISSIONER, U.P. AND ANOTHER
|
January 8, 2004 |
|
CO-OPERATIVE HOUSING SOCIETY LTD Vs. ARMY BASE WORKSHOP WORKERS CO-OPERATIVE HOUSING SOCIETY LTD
|
March 10, 2004 |
|
COL RATANJIT SINGH RETD Vs. STATE OF U P
|
May 11, 2004 |
|
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 1, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RELIABLE SAFETY GLASS SANDEEP GANGAL MANAGING DIRECTOR
|
July 9, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CENTURY LAMINATING CO
|
January 30, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MIL INDIA LTD
|
November 5, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GHAZIABAD Vs. M/S. OPEL ALLOYS (P) LTD.
|
August 9, 2004 |
|
COMMISSIONER OF GIFT TAX Vs. SHYAM LAL
|
August 4, 2004 |
|
COMMISSIONER OF GIFT TAX Vs. GOVIND HARI SINGHANIA (HUF)
|
October 28, 2004 |
|
COMMISSIONER OF GIFT TAX Vs. CHAND KISHORE JAISWAL
|
August 13, 2004 |
|
COMMISSIONER OF GIFT TAX Vs. SITA RAM GUPTA
|
October 29, 2004 |
|
COMMISSIONER OF GIFT-TAX
Vs. NABE SHAH LATE
|
September 15, 2004 |
|
COMMISSIONER OF INCOME TAX
Vs. RADICO KHAITAN LTD
|
September 14, 2004 |
|
COMMISSIONER OF INCOME TAX
Vs. MAHAVIR JUTE MILLS LTD
|
September 14, 2004 |
|
COMMISSIONER OF INCOME TAX
Vs. TARSEEM KUMAR
|
November 3, 2004 |
|
COMMISSIONER OF INCOME TAX
Vs. ANDRE PERRIAN
|
November 3, 2004 |
|
COMMISSIONER OF INCOME TAX
Vs. SHIV NARAIN KARMENDRA NARAIN
|
December 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SATISH MEDICAL AGENCIES
|
December 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH CHAND SAXENA
|
December 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MR CIRO MANZO
|
December 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA KHANDELWAL
|
December 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. CHHATA SUGAR CO LTD
|
December 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. H H JALILUR REHMAN ABDUL KHALIQ
|
December 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HIMALYAN MAGNESITE LTD
|
December 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA SATYA NARAIN
|
December 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAM DAS DEOKINANDAN PRASAD HUF
|
November 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOR SALES LTD
|
November 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. S R COLD STORAGE
|
November 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. AZIMUNNISA BEGUM
|
October 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RADHA KRISHNA TEMPLE TRUST
|
October 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PRINCIPAL OFFICER C O ARKAY WIRES P LTD
|
October 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAIKU LAL HUF
|
October 28, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHI DISC P LTD
|
October 15, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASHWATI
|
September 28, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND SWARUP AGGARWAL
|
September 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HARBHAJAN SARBJIT ASSOCIATES
|
September 28, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DEOKINANDAN OM PRAKASH
|
September 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BHITAL DAS MODI INDL
|
October 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
|
September 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL KRISHNA KEJARIWAL
|
October 12, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHASHI AGGARWAL
|
October 12, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DUGDH UTPADAK SAHKARI SANGH LTD
|
October 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH TEXTILES AGENTS
|
October 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHASHI MODI
|
November 24, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL AND SONS
|
November 24, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MATA PRASAD
|
November 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PRAVEEN KAPOOR
|
November 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD GUPTA
|
November 19, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN NATIONAL TANNERY PVT LTD
|
November 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SURESHINI MITTAL
|
November 19, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO LTD
|
November 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. R T LAWRENCE
|
November 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMAN RICE MILLS
|
November 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BADRI NATH GANGA RAM
|
November 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ABBAS WAZIRP LTD
|
November 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SULTAN AND SONS RICE MILL
|
November 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAM RATTAN LAL VERMA
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH GUPTA
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAI PAL SINGH
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. U P HOTELS LTD
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR DIXIT
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. WAJID SONS P LTD
|
November 25, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SWARUP VEGETABLE PRODUCTS INDIA LTD
|
November 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. J K ORGANISATION
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KASHI NATH CHANDIWALA
|
December 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. QUALITY STEEL TUBES P LTD
|
December 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHITAL PRASAD KHARAG PRASAD
|
December 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DURGESH OIL MILLS
|
December 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL AND SONS
|
September 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CONTRACTORS CORPORATION
|
September 8, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GORDHAN DAS MAHENDER KUMAR
|
September 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA GLASS WORKSP LTD
|
September 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DISTRICT CO OPERATIVE FEDERATION
|
September 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS FINANCE CO
|
September 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS CO LTD
|
August 26, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD
|
August 25, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KANPUR TEXTILES LTD
|
August 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VARANASI NAGAR VIKAS
|
August 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ BANS SINGH
|
August 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED TRADING CORPORATION
|
September 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN STEEL LTD
|
August 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KRASHAK SAHKARI GANNA SAMITI LTD
|
August 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SURENDRA PRASAD AGRAWAL
|
September 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JAISWAL GRAIN STORES
|
July 26, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KUMAR
|
July 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DAS
|
July 26, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA SHARDA NARAIN SINGH
|
July 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOOL CHAND SHYAM LAL
|
July 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KISAN SAHKARI CHINI MILLS LTD
|
July 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TIN PRINTING WORKS
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. NATH ROLLER FLOUR MILLS P LTD
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH COLD STORAGE
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BRAHM SWARUP TANDON AND CO
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PLASTIC PRODUCTS LTD
|
August 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRICAL ENTERPRISES
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAR PRADESH FINANCIAL CORPORATION
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA TEKRIWAL
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ISHWARI KHETAN SUGAR MILLS P LTD
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DHARAM PRAKASH
|
August 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SURENDRA KUMAR GUPTA
|
August 12, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VINCAST ENGINEERING
|
August 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SAKET KRISHI UDYOG
|
August 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GIRISH CHAND AMAR NATH
|
August 18, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. APPOLLO TEXTILES AGENCY
|
August 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JANGI LAL
|
August 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. K M SUGAR MILLS P LTD
|
August 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. URMILA DEVI
|
August 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT NEPAL TIMBER TRADERS
|
November 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPN.
|
October 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PADAMPAT SINGHANIA (HUF)
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOR & GENERAL SALES LTD.
|
October 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR SINGH & CO.
|
December 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RATNA SUGAR MILLS CO. LTD.
|
December 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. TH. MAHATAM RAO JAGDISH JAGDISH NARAIN
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. U.P. (ROHILKHAND) TARAI VEEJ & VIKAS NIGAM
|
February 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SOBLE & MIGLANI
|
September 15, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHUBIR SARAN
|
September 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.
|
October 28, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD.
|
September 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SUNDER PRINTING PRESS
|
September 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SARV SHAKTI SWARUP
|
September 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DISTRICT CO-OPERATIVE FEDERATION
|
December 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DEV JINSHI ICE & COLD STORAGE
|
December 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL IRON INDUSTRIES
|
September 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH MEDICAL HALL
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. LONDON MACHINERY CO
|
December 2, 2004 |
|
COMMISSIONER OF INCOME TAXCENTRAL Vs. J K OIL MILLS CO LTD
|
November 10, 2004 |
|
COMMISSIONER OF INCOME TAXCENTRAL Vs. SHEKH MOHD ARIF
|
November 25, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SIR SHADILAL ENTERPRISES LTD
|
September 14, 2004 |
|
COMMISSIONER OF SALES TAX
Vs. BAHJOI ALLIED INDUSTRIES
|
April 30, 2004 |
|
COMMISSIONER OF SALES TAX Vs. MAHA LAXMI CHEMICALS
|
April 26, 2004 |
|
COMMISSIONER OF SALES TAX Vs. MELROSE BISCUIT CO
|
April 26, 2004 |
|
COMMISSIONER OF SALES TAX Vs. SADHANA PRESS
|
May 28, 2004 |
|
COMMISSIONER OF SALES TAX Vs. KELVINATOR OF INDIA LTD
|
May 21, 2004 |
|
COMMISSIONER OF SALES TAX Vs. SPINTEX TRADING CO
|
May 21, 2004 |
|
COMMISSIONER OF SALES TAX Vs. ANADI BANERJI ASHA BANERJI DR HEMANT KUMAR BANERJIS HOMOEO CLINIC
|
October 28, 2004 |
|
COMMISSIONER OF SALES TAX Vs. J.P. CEMENT
|
January 30, 2004 |
|
COMMISSIONER OF SALES TAX Vs. MODI SPINNING AND WEAVING MILLS
|
May 21, 2004 |
|
COMMISSIONER OF SALES TAX Vs. KUMAR MOTORS
|
April 26, 2004 |
|
COMMISSIONER OF SALES TAX Vs. BEHARI LAL RAGHUBIR SARAN KATRA NAJ
|
May 17, 2004 |
|
COMMISSIONER OF SALES TAX Vs. B.S. METAL PRINTING AND PRESSING WORKS
|
July 9, 2004 |
|
COMMISSIONER OF SALES TAX Vs. CHANDRA RICE MILL
|
April 9, 2004 |
|
COMMISSIONER OF SALES TAX Vs. UNITED TRACTORS
|
April 26, 2004 |
|
COMMISSIONER OF SALES TAX U P Vs. BRITISH INDIA CORPORATION LTD
|
May 26, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. JYOTI GLASS WORKS
|
May 28, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. RANA INDUSTRIES
|
May 28, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. HINDU SUPER STORE
|
April 12, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. SHARMA COAL COMPANY
|
November 9, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. S S MOHAN COAL TRADERS
|
August 27, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. NEW UNIVERSAL TANNERY
|
May 28, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. GITA TRADERS
|
April 30, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. RAJESH SPICES COMPANY
|
April 30, 2004 |
|
COMMISSIONER OF TRADE TAX Vs. KHAITAN INDUSTRIAL COMPLEX
|
May 28, 2004 |
|
COMMISSIONER OF WEALTH TAX
Vs. RANI LAXMI DEVI
|
September 22, 2004 |
|
COMMISSIONER OF WEALTH TAX
Vs. SHARADPAT SINGHANIA
|
November 10, 2004 |
|
COMMISSIONER OF WEALTH TAX
Vs. KULDEEP KAPOOR
|
December 8, 2004 |
|
COMMISSIONER OF WEALTH TAX
Vs. J K SRIVASTAVA
|
October 27, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. PHOOLWATI AGARWAL
|
October 28, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. MASOOD HALIM
|
October 1, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. MANJU RANI
|
December 3, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. SHYAM LAL BHATIA
|
November 10, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. ALOK PRAKASH
|
November 25, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. DINESH KUMAR
|
November 24, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. SHANTI MEATTLE
|
September 7, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. SAROJ MADHAVA PRASAD
|
September 14, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. DALPAT SINGH
|
August 31, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. NARENDRA KUMAR GUPTA
|
August 27, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. ANGOORI DEVI
|
August 10, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. YADUPAT SINGHANIA
|
August 9, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. PARMATMA SARAN HUF
|
August 13, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. PHOOL CHAND
|
August 2, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. GAUR HARI SINGHANIA
|
July 26, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. R.P. MITTAL
|
December 6, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. MASOOD HALIM
|
December 16, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. R.S. MITTAL
|
December 7, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJIV KUMAR AGARWAL
|
November 18, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. KR. ANAND SINGH
|
November 18, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. MEERA AGRAWAL
|
September 3, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. J.K. SRIVASTAVA
|
December 3, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. SHRI BHAGWAN AGARWAL & SONS
|
December 3, 2004 |
|
COMMISSIONER OF WEALTH-TAX Vs. SHASHI AGRAWAL
|
December 13, 2004 |
|
COMMISSIONER OF WEALTH-TAX Vs. PRAMOD KUMAR AGARWAL
|
November 16, 2004 |
|
COMMISSIONER OF WEALTH-TAX Vs. MEERUT RACE CLUB
|
November 29, 2004 |
|
COMMISSIONER SALES TAX Vs. S S JAIN SONS
|
September 15, 2004 |
|
COMMISSIONER SALES TAX Vs. S S UNIVERSAL FERRO AND ALLIED CHEMICALS LTD
|
September 15, 2004 |
|
COMMISSIONER SALES TAX Vs. KUNWAR SAHEB AND CO
|
April 9, 2004 |
|
COMMISSIONER SALES TAX Vs. DONERIA PVT LTD
|
April 22, 2004 |
|
COMMISSIONER SALES TAX Vs. BIHAR STATE CONSTRUCTION CORPORATION
|
May 11, 2004 |
|
COMMISSIONER SALES TAX Vs. SARAYA DISTILLERY
|
January 8, 2004 |
|
COMMISSIONER TRADE TAX Vs. S S KRISHNA KHANDSARI UDYOG
|
August 31, 2004 |
|
COMMISSIONER TRADE TAX Vs. S S RAMAPATI TEWARI JAINATH TEWARI
|
August 31, 2004 |
|
COMMISSIONER TRADE TAX Vs. LEASING AND FINANCE LTD
|
November 9, 2004 |
|
COMMISSIONER TRADE TAX Vs. AJUDHIYA DISTTILLERY
|
November 30, 2004 |
|
COMMISSIONER TRADE TAX Vs. NAYEEM STEEL TRUNK WORKS
|
December 13, 2004 |
|
COMMISSIONER TRADE TAX Vs. MODI XEROX LTD
|
October 8, 2004 |
|
COMMISSIONER TRADE TAX Vs. BHARAT METAL WORKS
|
October 8, 2004 |
|
COMMISSIONER TRADE TAX Vs. DHAMPUR SUGAR MILLS LTD
|
November 3, 2004 |
|
COMMISSIONER TRADE TAX Vs. COAL AND COKE SUPPLIES CORPORATION
|
November 4, 2004 |
|
COMMISSIONER TRADE TAX Vs. RAJSHREE ROLLER FLOUR MILL
|
December 17, 2004 |
|
COMMISSIONER, SALES TAX Vs. BHARAT ROPE STORE
|
April 9, 2004 |
|
COMMISSIONER, TRADE TAX Vs. KRISHNA FLOUR MILL
|
November 8, 2004 |
|
COMMISSIONER, TRADE TAX Vs. SULEMAN AND COMPANY
|
November 9, 2004 |
|
COMMISSIONER, TRADE TAX Vs. LAXMI NARAIN RAM GOPAL
|
November 18, 2004 |
|
COMMISSIONER, TRADE TAX Vs. LAXMI NARAIN RAM GOPAL
|
November 20, 2004 |
|
COMMITTED OF MANAGEMENT NATIONAL INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION REGION I
|
November 30, 2004 |
|
COMMITTEE OF MANAGEMENT Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
|
October 15, 2004 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
January 27, 2004 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
February 4, 2004 |
|
COMMITTEE OF MANAGEMENT A S POST GRADUATE COLLEGE Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
|
January 23, 2004 |
|
COMMITTEE OF MANAGEMENT ADARSH MAHABIR JUNIOR HIGH SCHOOL SAMITI Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
January 27, 2004 |
|
COMMITTEE OF MANAGEMENT ADARSH SHIKSHA SAMITI DHARWARA Vs. STATE OF U P
|
July 23, 2004 |
|
COMMITTEE OF MANAGEMENT B S INTER COLLEGE SONA ARJUNPUR SAHARANPUR Vs. MANDALIYA SAMITI SAHARANPUR REGION SAHARANPUR
|
August 5, 2004 |
|
COMMITTEE OF MANAGEMENT BHAIRAV NATH UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
September 14, 2004 |
|
COMMITTEE OF MANAGEMENT BHARAT SEWAK SAMAJ INTER COLLEGE RAJPURI NAWADA BAREILLY Vs. STATE OF U P
|
September 16, 2004 |
|
COMMITTEE OF MANAGEMENT CROSTHWAIT GIRLS INTER COLLEGE Vs. STATE OF U P
|
July 7, 2004 |
|
COMMITTEE OF MANAGEMENT D A V INTERMEDIATE COLLEGE Vs. STATE OF U P
|
October 1, 2004 |
|
COMMITTEE OF MANAGEMENT DAYA NAND MADHYAMIK VIDYALAYA Vs. STATE OF UTTAR PRADESH
|
April 12, 2004 |
|
COMMITTEE OF MANAGEMENT DISTRICT CO-OPERATIVE BANK LTD Vs. STATE OF U P
|
July 22, 2004 |
|
COMMITTEE OF MANAGEMENT HARI SHYAM KHADI GRAM UDYOG SEWA SABHA MALAK Vs. STATE OF U P
|
September 1, 2004 |
|
COMMITTEE OF MANAGEMENT HINDU COLLEGE Vs. STATE OF UTTAR PRADESH
|
July 28, 2004 |
|
COMMITTEE OF MANAGEMENT INDIAN GIRLS INTER COLLEGE ALLAHABAD Vs. STATE OF U P
|
February 26, 2004 |
|
COMMITTEE OF MANAGEMENT INTER COLLEGE BHOKERHERI MUZAFFAR NAGAR AND
ANR Vs. STATE OF U P
|
August 23, 2004 |
|
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR REGION
|
December 1, 2004 |
|
COMMITTEE OF MANAGEMENT JAGAT TARAN GIRLS DEGREE COLLEGE Vs. STATE OF U P
|
April 23, 2004 |
|
COMMITTEE OF MANAGEMENT JANKI INTERMEDIATE COLLEGE SARAI BAKEWAR FATEHPUR Vs. RADHEY LAL
|
March 23, 2004 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. SRI KARNAIL SINGH SACHIV SHIKSHA VIBHAG MADHYAMIK
|
February 24, 2004 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P
|
October 8, 2004 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE KUSHI NAGAR Vs. JOINT DIRECTOR OF EDUCATION VII GORAKHPUR
|
September 29, 2004 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MAINPURI Vs. STATE OF U P
|
August 26, 2004 |
|
COMMITTEE OF MANAGEMENT JANTA MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
August 27, 2004 |
|
COMMITTEE OF MANAGEMENT JANTA VIDYALAYA SAMITI Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
|
September 17, 2004 |
|
COMMITTEE OF MANAGEMENT JARIBANDHAN HIGHER SECONDARY SCHOOL Vs. STATE OF U P
|
January 12, 2004 |
|
COMMITTEE OF MANAGEMENT K A P G COLLEGE Vs. STATE OF U P
|
July 20, 2004 |
|
COMMITTEE OF MANAGEMENT K D B PUBLIC SCHOOL Vs. STATE OF U P
|
October 14, 2004 |
|
COMMITTEE OF MANAGEMENT KISAN GADDOPUR ADARSH BAL VIDYALAYA SAMITI GADDOPUR JAUNPUR Vs. STATE OF U P
|
March 22, 2004 |
|
COMMITTEE OF MANAGEMENT KISAN JUNIOR HIGH SCHOOL Vs. ZILA BASIC SHIKSHA ADHIKARI
|
July 27, 2004 |
|
COMMITTEE OF MANAGEMENT KISHAN INTER COLLEGE J P NAGAR Vs. STATE OF U P
|
December 3, 2004 |
|
COMMITTEE OF MANAGEMENT LOK MANYA TILAK INTER COLLEGE ISKIL JHANSI Vs. STATE OF U P
|
August 25, 2004 |
|
COMMITTEE OF MANAGEMENT MAA SHARDA MAHAVIDYALAY SHAMBHOOPUR GAHJI AZAMGARH; INDU PANDEY Vs. STATE OF U P
|
September 3, 2004 |
|
COMMITTEE OF MANAGEMENT MADARSA QAMRUL ULOOM ISLAMIA SAMITI Vs. STATE OF U P
|
November 10, 2004 |
|
COMMITTEE OF MANAGEMENT MADARSA QAMRUL ULOOM ISLAMIYA SAMITI Vs. SAHAYAK REGISTRAR FIRMS SOCIETIES AND CHITS
|
August 27, 2004 |
|
COMMITTEE OF MANAGEMENT MAHANTH VISHWANATH YATI MADHYAMIK VIDYALAYA Vs. PRESCRIBED AUTHORITY
|
August 11, 2004 |
|
COMMITTEE OF MANAGEMENT MAHARAJGANJ INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR REGION
|
November 9, 2004 |
|
COMMITTEE OF MANAGEMENT MAHIP NARAIN SHAHI JANATA INTER COLLEGE GORAKHPUR Vs. STATE OF U P
|
August 9, 2004 |
|
COMMITTEE OF MANAGEMENT MEERUT COLLEGIATE ASSOCIATION Vs. PRESIDING OFFICER LABOUR COURT
|
February 9, 2004 |
|
COMMITTEE OF MANAGEMENT MUKARRAM INTER COLLEGE PAHASU Vs. REGIONAL LEVEL COMMITTEE FIRST REGION
|
January 30, 2004 |
|
COMMITTEE OF MANAGEMENT NEHRU SMARAK Vs. SURJAN SINGH
|
July 30, 2004 |
|
COMMITTEE OF MANAGEMENT OF GANGA KHAND INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR OF EDUCATION
|
July 19, 2004 |
|
COMMITTEE OF MANAGEMENT OF VALIUDDIN INTER COLLEGE Vs. STATE OF U P
|
July 30, 2004 |
|
Committee of Management of Virendra Singh Yadav Inter College, Ballampur, Mainpur and others Vs. Secondary Education Commission, U.P., Allahabad through its Secretary and another
|
February 17, 2004 |
|
COMMITTEE OF MANAGEMENT P C BAGHLA POST GRADUATE COLLEGE HATHRAS Vs. AJAB SINGH
|
August 12, 2004 |
|
COMMITTEE OF MANAGEMENT PANCHAYAT RAJ INTER COLLEGE Vs. STATE OF U P
|
October 27, 2004 |
|
COMMITTEE OF MANAGEMENT PANDIT DEEN DAYAL SHIKSHA SAMITI PIPRAICH GORAKHPUR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR REGION GORAKHPUR
|
August 11, 2004 |
|
COMMITTEE OF MANAGEMENT PANDIT JAWAHARLAL NEHRU INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
October 15, 2004 |
|
COMMITTEE OF MANAGEMENT PATEL VIDYAPITH INTER COLLEGE Vs. STATE OF U P
|
October 28, 2004 |
|
COMMITTEE OF MANAGEMENT R P INTER COLLEGE Vs. STATE OF UTTAR PRADESH
|
July 20, 2004 |
|
COMMITTEE OF MANAGEMENT RAJA RAM SAHEB LAL KISAN ADARSH JUNIOR HIGH SCHOOL SARAIBIKA JAUNPUR Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
|
December 16, 2004 |
|
COMMITTEE OF MANAGEMENT RAJASTHAN INTER COLLEGE Vs. STATE OF U P
|
January 29, 2004 |
|
COMMITTEE OF MANAGEMENT S M COLLEGE Vs. STATE OF U P
|
December 22, 2004 |
|
COMMITTEE OF MANAGEMENT S P G INTER COLLEGE EKA FIROZABAD Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA
|
August 5, 2004 |
|
COMMITTEE OF MANAGEMENT SARVODAYA SHIKSHA SADAN INTER COLLEGE Vs. DEORAJ TIWARI
|
August 19, 2004 |
|
COMMITTEE OF MANAGEMENT SHAOUL ULOOM EDUCATIONAL SOCIETY Vs. COMMISSIONER AZAMGARH DIVISION
|
August 10, 2004 |
|
COMMITTEE OF MANAGEMENT SHIKSHA PRACHARINI SANGH Vs. PRESCRIBED AUTHORITY SUB DIVISIONAL MAGISTRATE
|
September 14, 2004 |
|
COMMITTEE OF MANAGEMENT SHIKSHA PRACHARINI SANGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
September 14, 2004 |
|
COMMITTEE OF MANAGEMENT SHRI GANDHI INTER COLLEGE MANGROO Vs. DISTRICT INSPECTOR OF SCHOOLS MAHAMAYA NAGAR
|
January 5, 2004 |
|
COMMITTEE OF MANAGEMENT SHRI NEHRU INTER COLLEGE PATHERWAN Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 25, 2004 |
|
COMMITTEE OF MANAGEMENT SHRI SHIV MANGAL SINGH INTERMEDIATE COLLEGE BERUARBARI BALLIA Vs. STATE OF U P
|
September 15, 2004 |
|
COMMITTEE OF MANAGEMENT SRI BAJRANI UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
November 1, 2004 |
|
COMMITTEE OF MANAGEMENT SRI BALWANT SHAHID INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION KANPUR REGION
|
November 18, 2004 |
|
COMMITTEE OF MANAGEMENT SRI KIDWAI JUNIOR HIGH SCHOOL Vs. SUB DIVISIONAL MAGISTRATE
|
August 25, 2004 |
|
COMMITTEE OF MANAGEMENT SRI KRISHNA HIGH SCHOOL Vs. STATE OF U P
|
October 4, 2004 |
|
COMMITTEE OF MANAGEMENT SRI LAL BAHADUR SHASTRI JUNIOR HIGH SCHOOL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
November 22, 2004 |
|
COMMITTEE OF MANAGEMENT SRI NEHRU INTER COLLEGE Vs. STATE OF U P
|
January 22, 2004 |
|
COMMITTEE OF MANAGEMENT SRI RAMESHWAR PRASAD BALIKA HIGHER SECONDARY Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH REGION AZAMGARH RECOGNITION COMMITTEE
|
October 25, 2004 |
|
COMMITTEE OF MANAGEMENT SUBHASH MEMORIAL JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
November 5, 2004 |
|
COMMITTEE OF MANAGEMENT V K HIGHER SECONDARY SCHOOL RAMA SHANKAR Vs. STATE U P
|
July 13, 2004 |
|
COMMITTEE OF MANAGEMENT VICTORIA INTER COLLEGE Vs. AMAR NATH GUPTA
|
August 10, 2004 |
|
COMMITTEE OF MANAGEMENT WAQF ABDUL HAFIZ KHAN Vs. FARHAT ALI
|
February 26, 2004 |
|
COMMITTEE OF MANAGEMENT, DAU DAYAL MAHILA POST GRADUATE COLLEGE Vs. STATE OF UTTAR PRADESH AND ORS.
|
December 21, 2004 |
|
COMPTROLLER OF DEFENCE ACCOUNTS PENSION Vs. EX NO 1536132 SEP MOHD IBRAHIM KHAN
|
March 29, 2004 |
|
CONSTABLE KAMLA SINGH Vs. STATE OF U P
|
August 25, 2004 |
|
CONTROLLER OF ESTATE DUTY Vs. A P ARUN KUMAR
|
August 20, 2004 |
|
CONTROLLER OF ESTATE DUTY Vs. RAM LAL AGARWAL
|
July 30, 2004 |
|
COOLADE BEVERAGES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2004 |
|
CRIMINAL CONTEMPT OF THE HIGH COURT OF JUDICATURE AT ALLAHABAD ON THE APPLICATION OF DISTRICT JUDGE Vs. SUBHAS TYAGI
|
July 12, 2004 |
|
CWT Vs. MA SHREE KISHORIJI BISHWA HITAKARI TRUST
|
September 30, 2004 |
|
CWT Vs. VENKATESH NARAIN GUPTA
|
November 5, 2004 |
|
CWT Vs. RAM SARAN KEJRIWAL
|
November 1, 2004 |
|
CWT Vs. BENI RAM BANSIDHAR JAIN
|
September 1, 2004 |
|
CWT Vs. RAJMANI DEVI
|
December 14, 2004 |
|
CWT Vs. CHAKRABARTY SADH
|
November 20, 2004 |
|
D C M LTD Vs. PRESIDING OFFICER LABOUR COURT U P MEERUT
|
April 20, 2004 |
|
D N AGRAWAL H J S REGISTRAR LISTING HIGH COURT Vs. VINOD KUMAR
|
May 26, 2004 |
|
D S JOSEPH Vs. STATE OF U P
|
September 15, 2004 |
|
Dalip Singh Kathayat and others Vs. State of Uttaranchal and others
|
April 29, 2004 |
|
DALJEET SINGH Vs. STATE OF U P
|
March 4, 2004 |
|
Dalvir Singh Vs. Virender Singh
|
June 4, 2004 |
|
DAMODAR YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 20, 2004 |
|
DANIM LEATHER LTD Vs. STATE
|
August 23, 2004 |
|
DARBARI Vs. STATE OF U P
|
April 30, 2004 |
|
DARSHAN DEVI Vs. STATE OF U P
|
July 16, 2004 |
|
DARSHAN SINGH Vs. STATE
|
February 20, 2004 |
|
DAULAT SINGH KHATI Vs. DEPUTY INSPECTOR GENERAL OF POLICE C R P F
|
August 9, 2004 |
|
DAULTA Vs. RAM SWAROOP
|
May 6, 2004 |
|
DAYA RAM Vs. DISTRICT MAGISTRATE, RAEBARELI AND OTHERS
|
March 25, 2004 |
|
Daya Shankar Vs. Shiv Kumar
|
February 20, 2004 |
|
DAYA SHANKAR TIWARI Vs. UNION OF INDIA
|
September 17, 2004 |
|
DAYA SHANKER Vs. RENT CONTROL AND EVICTION OFFICER
|
May 10, 2004 |
|
DAYA SHANKER AND OTHERS Vs. STATE OF U.P.
|
September 21, 2004 |
|
DCM LTD Vs. PRESIDING OFFICER LABOUR COURT U P AT MEERUT
|
April 20, 2004 |
|
DEBI SARAN Vs. RENT CONTROL AND EVICTION OFFICER FATEHPUR
|
March 15, 2004 |
|
DEEN DAYAL Vs. BHAGWAN DAI
|
February 26, 2004 |
|
DEEN DAYAL Vs. COMMISSIONER CHITRAKOOT DHAM DIVISION BANDA
|
September 15, 2004 |
|
DEEN DAYAL SHUKLA Vs. STATE OF U P
|
November 19, 2004 |
|
DEEPAK GUPTA Vs. STATE OF U P
|
November 24, 2004 |
|
DEEPAK KUMAR Vs. MURARI LAL
|
September 2, 2004 |
|
DEEPAK KUMAR Vs. CHIEF MEDICAL OFFICER BIJNOR
|
January 23, 2004 |
|
DEEWAN SINGH Vs. BALA SINGH
|
July 28, 2004 |
|
Deewan Singh Vs. Shyam Singh
|
January 28, 2004 |
|
DEKI ELECTRONICS LIMITED Vs. COMMISSIONER OF TRADE TAX
|
December 17, 2004 |
|
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. COMMISSIONER OF SALES TAX
|
August 26, 2004 |
|
DELHI GATE AUTO SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 7, 2004 |
|
DELHI PRAKASHAN VITRAN PVT LTD Vs. EMPLOYEES STATE INSURANCE COURT GHAZIABAD
|
May 12, 2004 |
|
DEO KUMAR VERMA Vs. STATE OF U P
|
March 16, 2004 |
|
DEO NARAIN Vs. JAGAT NARAIN SHUKLA
|
July 8, 2004 |
|
DEO NARAIN Vs. ADDITIONAL COLLECTOR TEHSILDAR ASSISTANT COLLECTOR AND GAON SABHA BENIPUR
|
December 8, 2004 |
|
DEO NARAIN VERMA Vs. XVTH ADDL. DISTRICT JUDGE AND ORS.
|
July 9, 2004 |
|
DEOKI NANDAN CHAURASIYA Vs. BAKSHI BROTHERS A PARTNERSHIP FIRM REGISTERED UNDER THE PROVISION OF INDIAN
|
October 15, 2004 |
|
DEOKI NANDAN PARASAR Vs. CHAIRMAN DISTRICT ADMINISTRATIVE COMMITTEE CADRE AUTHORITY CO-OPERATIVE BANK CENTRALISED SERVICES
|
August 24, 2004 |
|
DEORIA KASIA ZILA SAHKARI BANKLTD Vs. STATE OF U P
|
September 29, 2004 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUPER TANNERY INDIA LTD
|
August 11, 2004 |
|
DEPUTY GENERAL MANAGER U P POWER CORPORATION LTD Vs. BHARAT SINGH
|
June 7, 2004 |
|
DESH RAJ MISHRA Vs. CHIEF MEDICAL SUPERINTENDENT OFFICER DISTRICT HOSPITAL SONBHADRA
|
May 12, 2004 |
|
DESH RAJ VERMA Vs. STATE OF UTTAR PRADESH
|
February 10, 2004 |
|
DEVECHAND Vs. STATE OF U P
|
May 28, 2004 |
|
DEVENDRA KUMAR Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD
|
April 22, 2004 |
|
DEVENDRA KUMAR Vs. STATE OF U P
|
September 17, 2004 |
|
DEVENDRA KUMAR JAIN Vs. RAM PRAKASH
|
July 13, 2004 |
|
DEVENDRA KUMAR NAILWA Vs. STATE OF U P
|
February 11, 2004 |
|
DEVENDRA MOHAN Vs. STATE OF U P
|
January 29, 2004 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
February 27, 2004 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
May 14, 2004 |
|
DEVENDRA SINGH Vs. STATE OF U P
|
July 23, 2004 |
|
DEVENDRA SINGH CHAUHAN Vs. ADDI DIST MAGISTRATE
|
January 29, 2004 |
|
DEVENDRA SNIGH Vs. NAPENDRA MISHRA
|
February 11, 2004 |
|
DEVI CHARAN Vs. STATE OF U P
|
August 6, 2004 |
|
DEVI PRASAD Vs. STATE OF U P
|
March 16, 2004 |
|
DEVI SHARAN Vs. STATE OF U P
|
September 18, 2004 |
|
DHAMENDRA DEO MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 28, 2004 |
|
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 5, 2004 |
|
DHAMPUR SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
|
October 29, 2004 |
|
DHANESH KUMAR SHARMA Vs. STATE OF U P
|
April 6, 2004 |
|
DHANESH KUMAR SHARMA Vs. STATE OF U P
|
June 4, 2004 |
|
DHANI RAM Vs. ADDL DISTRICT COLLECTOR
|
January 5, 2004 |
|
DHANI SARAN KHARE Vs. STATE OF U P
|
November 14, 2004 |
|
DHANNU Vs. BANARAS HINDU UNIVERSITY
|
September 14, 2004 |
|
DHANPAT RAI VERMA Vs. TAX RECOVERY OFFICER
|
March 17, 2004 |
|
DHARAM PAL Vs. STATE OF U P
|
April 21, 2004 |
|
DHARAM PAL Vs. A D J
|
September 23, 2004 |
|
DHARAM PAL Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
|
September 2, 2004 |
|
DHARAM PAL SINGH
Vs. STATE OF U P
|
August 25, 2004 |
|
DHARAM PAL SINGH RAO Vs. INCOME TAX OFFICER
|
August 5, 2004 |
|
DHARAMVIR SINGH Vs. EXECUTIVE ENGINEER, TUBEWELL DIVISION, MUZAFFARNAGAR AND ANOTHER
|
January 14, 2004 |
|
DHARMA DEV LATE SRI TEJ RAM Vs. U P STATE ROAD TRANSPORT CORPORATION
|
September 21, 2004 |
|
DHARMENDRA KUMAR MISRA Vs. V BANK OF BARODA
|
March 16, 2004 |
|
DHARMENDRA KUMAR RAI Vs. STATE OF U P
|
September 17, 2004 |
|
DHARMENDRA KUMAR SHUKLA Vs. TELECOM DISTRICT MANAGER
|
March 18, 2004 |
|
DHEERAJ SINGH Vs. CHAIRMAN AVAS EVAM VIKAS PARISHAD
|
May 11, 2004 |
|
Dhiraj Singh Rawat Vs. State of U.P. and others
|
May 13, 2004 |
|
DHYAN SINGH Vs. DISTRICT JUDGE
|
December 3, 2004 |
|
Diley Ram Vs. Om Prakash
|
January 19, 2004 |
|
DILIP KUMAR PANPALIA Vs. STATE OF U.P.
|
February 19, 2004 |
|
DINESH BAHADUR SINGH Vs. STATE OF U P
|
May 14, 2004 |
|
DINESH CHANDRA Vs. STATE OF U P
|
September 1, 2004 |
|
DINESH CHANDRA BAJPAI Vs. STATE OF U P
|
September 18, 2004 |
|
DINESH KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
May 28, 2004 |
|
DINESH KUMAR KESARWANI MANNA LAL Vs. UNION OF INDIA
|
April 6, 2004 |
|
Dinesh Kumar Nigam Vs. State of U.P.
|
December 19, 2004 |
|
DINESH KUMAR SHUKLA Vs. STATE OF U P
|
March 31, 2004 |
|
Dinesh Kumar Singh Vs. Presiding Officer, Labour Court, Agra (U.P.) and another
|
November 3, 2004 |
|
DINESH KUMAR SINGH SENGAR CHANDRAPAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND COMMITTEE OF MANAGEMENT UDAY PRATAP INTER
|
August 6, 2004 |
|
DINESH KUMARRAM KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED CHIEF MANAGING DIRECTOR BHARAT SANCHAR
|
September 1, 2004 |
|
DINESH PASI Vs. STATE OF U P
|
July 15, 2004 |
|
DIPEN PARIKH Vs. STATE OF U P
|
November 3, 2004 |
|
DIRECTOR OF EDUCATION BASIC Vs. LALLESHWAR SINGH
|
October 7, 2004 |
|
DISTILLERIES AND CHEMICAL MAZDOOR Vs. STATE OF U P
|
May 11, 2004 |
|
DISTRICT JUDGE Vs. SRI KAMLA KAR SINGH
|
August 10, 2004 |
|
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICER Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
|
February 23, 2004 |
|
DIWAKAR SINGH Vs. STATE OF U P
|
September 3, 2004 |
|
DIWAN SINGH BISHT Vs. LIFE INSURANCE CORPORATION OF INDIA MUMBAI
|
December 16, 2004 |
|
DIWAN SUGARSLTD Vs. APPELLATE AUTHORITY
|
December 23, 2004 |
|
DOABA ROLLING MILLS P LTD Vs. CEGAT
|
February 5, 2004 |
|
DOREY LAL Vs. STATE OF U P
|
December 9, 2004 |
|
DRIG PAL SINGH Vs. DIRECTOR GENERAL OF POLICE
|
January 22, 2004 |
|
DUDH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 16, 2004 |
|
DUJAI Vs. DY DIRECTOR OF CONSOLIDATION
|
January 13, 2004 |
|
DUKHARAN Vs. ASSTT. DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
August 16, 2004 |
|
DUNCANS INDUSTRIESLTD Vs. STATE OF U P
|
September 17, 2004 |
|
DURGA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
December 20, 2004 |
|
DURGA PRASAD Vs. CHAMELI DEVI
|
December 16, 2004 |
|
Durga Prasad Vs. Jaanak Dulari
|
January 5, 2004 |
|
DURGA PRASAD JAIN Vs. SRI KISHAN AND ANR.
|
November 5, 2004 |
|
DURGESH KUMAR SHUKLA Vs. STATE OF U.P.
|
August 3, 2004 |
|
DURGESH PRATAP SINGH AND OTHERS ETC. Vs. STATE OF U.P. AND OTHERS
|
February 26, 2004 |
|
DWARIKA PRASAD Vs. STATE OF U P
|
December 16, 2004 |
|
DWARIKA PRASAD Vs. XITH ADDITIONAL DISTT JUDGE KANPUR NAGAR
|
December 30, 2004 |
|
DWARIKA PRASAD Vs. STATE OF U P
|
September 23, 2004 |
|
DWARIKA PRASAD Vs. A D J
|
December 10, 2004 |
|
DWARIKA PRASAD BAJAJ Vs. STASTE OF U P
|
May 24, 2004 |
|
DWARIKA PRASAD GUPTA Vs. SRI KARUNA SHANKAR TEWARI
|
December 13, 2004 |
|
DY CIT Vs. MOHD FAROOQ
|
June 30, 2004 |
|
DY CONTROLLER CIVIL DEFENCE Vs. MOHD AFZUALLAH
|
May 24, 2004 |
|
ELECTRO HOMOEOPATHIC PRACTITIONERS ASSOCIATION OF INDIA Vs. A P VERMA CHIEF SECRETARY GOVERNMENT OF U P
|
May 28, 2004 |
|
EMPLOYEES STATE INSURANCE CORPN Vs. SATYA NARAIN SINGH
|
September 17, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJDEO
|
September 17, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ABDUL RAUF
|
September 17, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION KANPUR Vs. SARFUDDIN
|
September 17, 2004 |
|
ESCORTS LIMITED Vs. COMMISSIONER OF TRADE TAX
|
December 3, 2004 |
|
ESSENTIAL OIL AND CHEMICALS Vs. STATE OF UTTAR PRADESH SALES TAX OFFICER
|
March 29, 2004 |
|
Ewaz Singh Vs. Jadu Nath Singh etc.
|
January 29, 2004 |
|
EX LIEUTENANT COL JAI PRAKASH Vs. UNION OF INDIA
|
May 14, 2004 |
|
EX SEP M T RAM BAHADUR YADAV Vs. UNION OF INDIA
|
April 13, 2004 |
|
EX SEPOY 10403951 HANSRAJ SINGH YADAV SHRI MAHARAJ SINGH YADAV Vs. OFFICER COMMANDING 56 DEFENCE SECURITY CORPS PLATOON ATTACHED TO AIR FORCE
|
August 31, 2004 |
|
EXCISE COMMISSIONER Vs. SANJAY KUMAR YADAV
|
January 30, 2004 |
|
EXECUTIVE ENGINEER TUBEWELL DIVISION Vs. RAM SAJAN SHUKLA
|
May 19, 2004 |
|
EXECUTIVE OFFICER Vs. KISHAN SINGH
|
June 1, 2004 |
|
EXECUTIVE OFFICER NAGAR PALIKA Vs. RAJENDRA SINGH
|
August 3, 2004 |
|
F.C.I. MAZDOOR SANGH Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
|
January 29, 2004 |
|
FAQUIRA Vs. AKHTAR
|
July 14, 2004 |
|
FARHAT HUSSAIN AZAD Vs. STATE OF U P
|
December 10, 2004 |
|
FARHAT ILAHI Vs. VTH A D J SAHARANPUR
|
July 20, 2004 |
|
FARID Vs. UNION OF INDIA
|
September 13, 2004 |
|
FARRUKHABAD GRAMIN BANK Vs. INCOME TAX OFFICER
|
November 23, 2004 |
|
FATEH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MATHURA
|
March 4, 2004 |
|
FIRM BAIJ NATH PRASAD JAMUNA PRASAD (M/S.) Vs. VTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
October 4, 2004 |
|
FIZZ DRINKS LIMITED Vs. LABOUR COURT
|
November 17, 2004 |
|
FOREST DEPARTMENT Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
|
October 12, 2004 |
|
FRIGORIFICE ALLANA LTD Vs. STATE
|
January 23, 2004 |
|
FURQAN AHMAD ALIAS MANA Vs. VIITH A D J SAHARANPUR
|
August 9, 2004 |
|
G T COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2004 |
|
GAJADHAR SINGH Vs. BANK OF BARODA
|
February 26, 2004 |
|
GAJANAN PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 2, 2004 |
|
GAJENDRA SINGH @ RINKU Vs. STATE OF U.P.
|
October 28, 2004 |
|
GAJENDRA SINGHHIGH COURT OF JUDICATURE AT ALLAHABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 16, 2004 |
|
GAJODHAR Vs. UNION OF INDIA
|
August 5, 2004 |
|
GAMBHIR SINGH Vs. STATE OF U P
|
January 30, 2004 |
|
GANESH Vs. CHHOTEY LAL
|
February 10, 2004 |
|
GANESH BARTAN BHANDAR Vs. INCOME TAX SETTLEMENT COMMISSION
|
September 27, 2004 |
|
GANESH NARAIN SHUKLA Vs. STATE OF U P
|
November 5, 2004 |
|
GANESH PRASAD ALIAS GANNO NAI Vs. RAJENDRA BHAN
|
September 23, 2004 |
|
GANESH SHANKER VIDYARTHI MEMORIAL SOCIETY Vs. STATE OF U P
|
September 1, 2004 |
|
Ganga Bisht (Smt.) Vs. State of Uttaranchal and
|
February 24, 2004 |
|
GANGA DEVI Vs. CHAIRMAN/EXECUTIVE OFFICER SHIKOHABAD
|
March 23, 2004 |
|
GANGA PRAKASH MISHRA Vs. STATE OF U P
|
December 23, 2004 |
|
GANGA RAM Vs. MAHIP NARAIN SINGH
|
March 17, 2004 |
|
GANGA RAM Vs. STATE
|
May 12, 2004 |
|
GANGA RAM SINGH Vs. SURESH CHAND MISHRA
|
December 14, 2004 |
|
GANGA SAHAI RAM SWARUP Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 21, 2004 |
|
GANGA SARAN D Vs. IVTH A D J
|
July 26, 2004 |
|
GANGASAGAR RAI INDRA DEV RAI Vs. SRI MAHENDRA SINGH DISTRICT INSPECTOR OF SCHOOLS SHIV PRATAP SINGH
|
February 4, 2004 |
|
GANPAT LAL Vs. IIND A.D.J.
|
December 20, 2004 |
|
Ganpati Vs. State
|
February 12, 2004 |
|
Gaon Sabha Vs. Shukh Lal & Ors.
|
January 22, 2004 |
|
Gaon Sabha Vs. Kunwar Pal
|
January 8, 2004 |
|
GAON SABHA KAHOTRI Vs. PARSHU RAM
|
May 28, 2004 |
|
GAON SABHA-TAPPAL TEHSIL KHAIR DISTRICT ALIGARH Vs. SATYA DEO SHARMA
|
March 12, 2004 |
|
GARG ASSOCIATES PVT LTD Vs. COMMISSIONER OF TRADE TAX
|
July 9, 2004 |
|
GARG PLASTICS Vs. PRESIDING OFFICER LABOUR COURT
|
November 30, 2004 |
|
GARG PLASTICS KANPUR Vs. P O LABOUR COURT V KANPUR
|
July 9, 2004 |
|
GARIBUDDI ALIAS GARIBUDDIN NANKAE ALIAS NANKEU AND BACHEN SONS OF IMAMI Vs. STATE OF U P
|
July 22, 2004 |
|
GARIMA ADARSH Vs. STATE OF U P
|
September 2, 2004 |
|
GAS AUTHORITY OF INDIA LTD Vs. SARVODAYA GLASS INDUSTRIES
|
March 12, 2004 |
|
GAURAV JI PATHAK Vs. IIND UPPER JUDICIAL MAGISTRATE, SIDDHARTH NAGAR AND OTHERS
|
October 5, 2004 |
|
GAURAV SINGH Vs. UNION OF INDIA
|
September 23, 2004 |
|
GAURI SHANKAR Vs. STATE OF U P
|
August 7, 2004 |
|
GAURI SHANKER Vs. STATE OF U P
|
August 25, 2004 |
|
GAURI SHANKER Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
November 2, 2004 |
|
GAYA PRASAD CHAUDHARY Vs. DIRECTOR OF EDUCATION MADHYAMIK
|
January 29, 2004 |
|
GAYA PRASAD TIWARI Vs. STATE OF U P
|
February 23, 2004 |
|
GAYATRI DEVI Vs. CIVIL JUDGE [SR DIV ]
|
November 23, 2004 |
|
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. CEES OFFICER U P WATER POLLUTION AND CONTROL BOARD
|
March 3, 2004 |
|
GEETA MISHRA Vs. RAJ NARAYAN MISHRA
|
March 26, 2004 |
|
GEETA TIWARI Vs. KASHI NATH AND ANOTHER
|
November 29, 2004 |
|
GEETA VERMA Vs. STATE OF U.P. AND OTHERS
|
July 7, 2004 |
|
Geetam Singh Vs. L.M.C.
|
March 5, 2004 |
|
GHANSHYAM DAS Vs. UNION OF INDIA
|
December 9, 2004 |
|
GHANSHYAM DAS ARORA Vs. ROOP KISHORE CHANDAK
|
November 30, 2004 |
|
GHANSHYAM DAS SHARMA Vs. RAMESHWAR SHUKLA
|
February 10, 2004 |
|
Ghanshyam etc. Vs. State
|
July 30, 2004 |
|
GHANSHYAM KISHOR BAJPAYEE Vs. STATE OF U P
|
December 2, 2004 |
|
GHANSHYAM SINGH SENGAR Vs. STATE OF U.P. AND OTHERS
|
April 9, 2004 |
|
Ghasiya Vs. Harbi
|
March 26, 2004 |
|
GHAZIABAD DEVELOPMENT AUTHORITY AND ANR. Vs. ASHOK KUMAR AND ORS.
|
March 23, 2004 |
|
GHURAHU Vs. CIVIL JUDGE SENIOR DIVISION SMALL CAUSE COURT
|
July 27, 2004 |
|
GHYAN SHYAM AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 17, 2004 |
|
GIRDHAR GOPAL GULATI Vs. UNION OF INDIA
|
April 23, 2004 |
|
GIRDHAR GOPAL KANCHAN Vs. PARIYOJNA NIDESHAK DISTRICT GRAMYA VIKAS ABHIKARAN BAREILLY
|
October 4, 2004 |
|
GIRDHARI LAL DECD Vs. COMMISSIONER OF INCOME TAX
|
May 17, 2004 |
|
Girind Singh Vs. L.M.C.
|
January 8, 2004 |
|
GIRISH CHANDRA GUPTA Vs. STATE OF U P
|
October 1, 2004 |
|
GIRJAPATI Vs. STATE OF U P
|
April 30, 2004 |
|
GIRRAJ PRASAD Vs. TRIBENI DEVI
|
April 29, 2004 |
|
GIRRAJ PRASAD Vs. TRIBENI DEVI
|
April 9, 2004 |
|
GLASS WORKERS MAZDOOR SANGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL SATYA NARAIN GLASS WORKS
|
January 9, 2004 |
|
GODHI ALIAS SUKHBIRI Vs. STATE OF U P
|
August 27, 2004 |
|
GOKULESH SHARMA Vs. DY INSPECTOR GENERAL NORTH ZONE C I S F NEW DELHI
|
November 19, 2004 |
|
GOODEARTH STEELS PVT LTD Vs. C E G A T
|
May 10, 2004 |
|
GOPAL ALIAS MAHESH SINGH Vs. STATE OF U P
|
July 26, 2004 |
|
GOPAL KRISHAN Vs. ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
March 5, 2004 |
|
GOPAL KRISHNA PANDEY Vs. STATE OF U P
|
December 13, 2004 |
|
GOPAL PRASAD PANDEY Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI
|
July 14, 2004 |
|
GOPAL SINGH Vs. COLLECTOR
|
January 20, 2004 |
|
GOPAL TIWARI Vs. STATE OF U P
|
November 1, 2004 |
|
GOPALJI MISHRA Vs. STATE OF U P
|
February 23, 2004 |
|
GOPI SARAN SRIVASTAVA Vs. PRINCIPAL SECRETARY DEPARTMENT OF LABOUR GOVERNMENT
|
April 12, 2004 |
|
Goverdhan Vs. Sultan Singh
|
February 24, 2004 |
|
GOVERDHAN PRASAD Vs. STATE OF U P
|
August 31, 2004 |
|
GOVIND BHAWAN KARYALAYA Vs. CHHEDI LAL DINESH KUMAR
|
March 3, 2004 |
|
GOVIND LAL SRIVASTAVA Vs. STATE OF U P
|
September 28, 2004 |
|
GOVIND NARAYAN SHUKLA Vs. STATE OF U P
|
November 29, 2004 |
|
GOVIND PRAKASH TRIPATHI Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAYA UNIVERSITY EXAMINATION CONTROLLER
|
November 19, 2004 |
|
Govind Singh Sijwali Vs. State of Uttaranchal, through Secretary, Medical & Health at Dehradun and others
|
October 14, 2004 |
|
GOVINDAM SRI J RAM LALA AND AKHILESH KUMAR CHAUBEY ROODRA Vs. VICE CHANCELLOR BANARAS HINDI UNIVERSITY
|
October 28, 2004 |
|
GRAM PANCHAYAT Vs. STATE OF U P
|
October 29, 2004 |
|
GRAM PANCHAYAT Vs. STATE OF U P
|
September 29, 2004 |
|
Gram Sabha Vs. Nand Lal etc.
|
February 19, 2004 |
|
GRAM VIKAS ADHIKARI SANGH Vs. STATE OF U P
|
November 5, 2004 |
|
GRAM VIKAS KALYAN ASHRAM SAMITI Vs. CHAIRMAN CENTRAL CERTIFICATION COMMITTEE KHADI AND VILLAGE INDUSTRIES
|
August 3, 2004 |
|
GUARDIAN ASSOCIATION OF SRI. SRI RAM JANKI INTER COLLAGE, AND OTHER Vs. STATE OF U.P AND OTHERS
|
July 30, 2004 |
|
GUDDI Vs. STATE OF U P
|
June 21, 2004 |
|
GUDDU PANCHHI Vs. DISTRICT MAGISTRATE KANPUR NAGAR
|
February 13, 2004 |
|
GULAB CHAND VERMA Vs. BADRI NARAIN MISHRA
|
July 30, 2004 |
|
GULAB CHANDRA Vs. LACHHMI CHANDRA JAIN
|
March 26, 2004 |
|
GULAM MOHAMMAD ANSARI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
January 28, 2004 |
|
GULMARG HOTEL Vs. STATE OF U P
|
January 16, 2004 |
|
GUR PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR AND OTHERS
|
December 23, 2004 |
|
Gurmeet Singh Vs. Virendra Singh
|
January 30, 2004 |
|
GURMEET SINGH Vs. STATE OF U P
|
March 4, 2004 |
|
GURMEET SINGH Vs. STATE OF U P
|
September 3, 2004 |
|
Guru Dayal Vs. Mukundi
|
November 1, 2004 |
|
GURUCHARAN SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
January 28, 2004 |
|
GWALIOR TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2004 |
|
GYAN PRAKASH PATHAK Vs. STATE OF U P
|
December 2, 2004 |
|
GYAN SINGH Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
|
September 14, 2004 |
|
GYANENDRA SINGH Vs. STATE OF U P
|
January 12, 2004 |
|
H C SUGHAR SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE ESTABLISHMENT
|
February 27, 2004 |
|
H N JAIN Vs. NATIONAL TEXTILE CORPORATION LTD
|
February 13, 2004 |
|
HAJERI LAL SAHU Vs. STATE OF UTTAR PRADESH
|
January 29, 2004 |
|
HAJI ABDUL RAZZAQUE ALIAS HAJI MUNSHI Vs. IVTH A D J
|
February 17, 2004 |
|
HAJI GULFAM AHMAD Vs. STATE OF U.P.
|
December 16, 2004 |
|
HAJI IMAM UDDIN Vs. IIND ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
February 19, 2004 |
|
HAKIM Vs. DISTRICT JUDGE DEORIA
|
March 15, 2004 |
|
HAMEED Vs. KANHAIYA
|
July 27, 2004 |
|
HANIF KHAN
Vs. VIIITH ADDITIONAL DISTRICT JUDGE
|
March 22, 2004 |
|
HANUMAT SINGH S/O GANGA SAGAR SINGH Vs. AMAR NATH VERMA, DISTRICT INSPECTOR OF SCHOOL AND
|
August 13, 2004 |
|
HAR CHARAN SHARMA Vs. NAGAR PANCHAYAT GOVERDHAN DISTRICT MATHURA
|
March 16, 2004 |
|
HAR DEV SINGH Vs. COMMITTEE OF MANAGEMENT D B SANTOKH SINGH KHALSA INTER COLLEGE
|
May 28, 2004 |
|
HAR NATH PRASAD Vs. STATE OF U P
|
December 13, 2004 |
|
HAR PRASAD Vs. IST ADDL DISTRICT JUDGE ETAH
|
July 5, 2004 |
|
HAR SARAN Vs. BOARD OF REVENUE U P
|
July 28, 2004 |
|
HARBANS LAL Vs. CIT
|
December 14, 2004 |
|
HARBANSH SINGH Vs. STATE OF U P
|
May 10, 2004 |
|
HARBHAJAN SINGH Vs. STATE OF U P
|
December 21, 2004 |
|
HARDWARI LAL Vs. IIND ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
March 15, 2004 |
|
HARI DAS S O VISHWANATH LODHI IN JAIL Vs. STATE
|
August 27, 2004 |
|
HARI HAR NARAYAN LAL Vs. PRESIDING OFFICER PEETHASIN ADHIKARI LABOUR COURT
|
May 11, 2004 |
|
HARI HAR SINGH Vs. NIROTI LAL GUPTA
|
February 4, 2004 |
|
HARI KRISHNA Vs. IVTH ADDITIONAL DISTRICT JUDGE, ORAL AND OTHERS
|
February 5, 2004 |
|
HARI MOHAN KICHLU Vs. VIIITH A D J
|
September 21, 2004 |
|
HARI MOHAN RASTOGI LATE GOPI CHANDRA RASTOGI Vs. ADHYAKSH UTTAR PRADESH POWER CORPORATION LIMITED
|
September 29, 2004 |
|
HARI OM BHATIA Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD
|
January 7, 2004 |
|
HARI OM BHUTANI Vs. SMT. RAJ KUMARI MAHESHWARI AND OTHERS
|
August 2, 2004 |
|
HARI OM SINGH TOMAR Vs. STATE OF U P
|
April 20, 2004 |
|
HARI PRAKASH
Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
July 6, 2004 |
|
HARI PRASAD Vs. STATE OF U P
|
October 5, 2004 |
|
HARI PRASAD GOPI KRISHNA Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2004 |
|
HARI RAM Vs. COLLECTOR
|
August 10, 2004 |
|
Hari Ram Vs. State
|
December 28, 2004 |
|
HARI RAM SAHU Vs. RAMESH CHANDRA AGARWAL
|
May 20, 2004 |
|
HARI RAM TIWARI Vs. STATE OF U.P.
|
July 21, 2004 |
|
Hari Shankar Vs. Vir Singh
|
July 13, 2004 |
|
HARI SHANKER Vs. CANE COMMISSIONER
|
February 20, 2004 |
|
HARI SHANKER SON OF SHRI AMIR CHAND AND ORS. Vs. SHRI LALA RAM ALIAS SHIAM SUNDER SON OF SHRI SHANTI RAM,
|
October 7, 2004 |
|
Hari Singh and Anr. Vs. State of U.P.
|
February 27, 2004 |
|
HARIDAS Vs. STATE OF U P
|
August 27, 2004 |
|
HARIHAR NATH D Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 5, 2004 |
|
Harihar Prasad Kushwaha Vs. District Inspector of Schools, Kushinagar and others
|
January 8, 2004 |
|
HARIHAR SUGHAND P LTD Vs. ADDL CIVIL JUDGE
|
August 24, 2004 |
|
HARISH BAMI Vs. ANURAG CHAUDHARY
|
August 5, 2004 |
|
HARISH CHANDRA Vs. STATE OF U P
|
February 16, 2004 |
|
HARISH CHANDRA AGRAWAL Vs. IIIRD A D J
|
September 23, 2004 |
|
HARISH CHANDRA CHAUHAN Vs. STATE OF U P
|
February 25, 2004 |
|
HARISH CHANDRA GUPTA Vs. FOURTH ADDITIONAL DISTRICT JUDGE
|
November 29, 2004 |
|
HARISH CHANDRA TEWARI AND ANR. Vs. 2ND ADDL. DISTRICT JUDGE AND ORS.
|
April 23, 2004 |
|
HARNAM DAS Vs. IIND A D J
|
August 11, 2004 |
|
HARNAM MISHRA Vs. RAM KUMAR
|
November 29, 2004 |
|
HAROLD JAMES Vs. UNION OF INDIA
|
July 27, 2004 |
|
HASMAT ALI Vs. STATE OF U P
|
December 17, 2004 |
|
HAUSALA PRASAD TIWARI RAM NARESH TIWARI Vs. STATE OF U P
|
December 7, 2004 |
|
HAZI ISLAM Vs. STATE OF U P
|
February 20, 2004 |
|
HEERA SINGH ALIAS RAM CHANDRA SINGH Vs. STATE OF U.P.
|
February 20, 2004 |
|
HEERA SINGH DHARM DEV SINGH Vs. STATE OF U P LALMUNI DEVI CHANDRA BALI SINGH YADAV MANOJ
|
July 29, 2004 |
|
HELLO MINERALS WATER P LTD Vs. UNION OF INDIA
|
July 28, 2004 |
|
HEM CHANDRA JAIN Vs. UNION OF INDIA
|
March 19, 2004 |
|
HEMAND KUMAR TANEJA Vs. STATE OF UTTAR PRADESH
|
March 31, 2004 |
|
HEMANT AGRAWAL (SHRI) Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
August 27, 2004 |
|
HEMANT KUMAR MISHRA Vs. LIFE INSURANCE CORPORATION
|
April 6, 2004 |
|
HIGH COURT BAR ASSOCIATION Vs. DEPUTY LABOUR COMMR
|
July 30, 2004 |
|
HINA NEGI Vs. REGISTRAR C P M T 2004 UTTAR PRADESH
|
December 16, 2004 |
|
HINDALCO INDUSTRIES LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
February 12, 2004 |
|
HINDU INTER COLLEGE Vs. PRESCRIBED AUTHORITY
|
October 14, 2004 |
|
Hindupat Vs. State
|
January 7, 2004 |
|
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
|
February 24, 2004 |
|
HINDUSTAN AERONAUTICS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 13, 2004 |
|
HINDUSTAN BONE MILLS PRIVATE LTD Vs. COMMISSIONER OF TRADE TAX
|
November 5, 2004 |
|
HINDUSTAN FERRO & INDUSTRIES LTD Vs. CESTAT, NEW DELHI
|
September 17, 2004 |
|
HINDUSTAN LEVER LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 28, 2004 |
|
HINDUSTAN LEVERLTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO V U P MEERUT
|
May 28, 2004 |
|
HIRA LAL Vs. STATE OF U.P.
|
February 27, 2004 |
|
Hira Lal and others Vs. Sri Krishna Gupta and another
|
August 16, 2004 |
|
HIRA PRASAD Vs. STATE OF U P
|
July 8, 2004 |
|
HIRA SINGH Vs. STATE OF U P
|
July 29, 2004 |
|
HRIDAYANAND PANDEY Vs. STATE OF UTTAR PRADESH
|
May 21, 2004 |
|
I.F.C.I. LIMITED Vs. SIDCO LEATHERS LTD
|
August 4, 2004 |
|
IKRAMUDDIN Vs. PRESCRIBED AUTHORITY EXECUTION COURT JUDGE SMALL CAUSE COURT
|
September 13, 2004 |
|
IN RE: BHARAT EXPLOSIVES LTD. Vs. STATE
|
April 6, 2004 |
|
IN RE: JYOTI EXTRACTION PVT LIMITED Vs. STATE
|
November 10, 2004 |
|
IN RE: RATAN HOUSING DEVELOPMENT LTD Vs. STATE
|
April 22, 2004 |
|
IN RE: SRISHTI VIDEO CORPN. LTD. (30.04.2004 - ALLHC) Vs. IN RE: SRISHTI VIDEO CORPN. LTD.
|
April 30, 2004 |
|
IN RE: VIDESH SANCHAR NIGAM LTD. Vs. STATE
|
May 12, 2004 |
|
INDER DEO MAHESHWARI Vs. STATE OF U P
|
August 27, 2004 |
|
INDIAN AIR GASESLTD Vs. UNION OF INDIA
|
March 5, 2004 |
|
INDIAN OIL CORPN LTD Vs. STATE OF U P
|
January 27, 2004 |
|
INDIAN TELEPHONE INDUSTRY LTD Vs. CESS APPELLATE COMMITTEE UTTAR PRADESH POLLUTION CONTROL BOARD AND CESS
|
August 3, 2004 |
|
INDIAN TELEPHONE INDUSTRY LTD Vs. CESS APPELLATE COMMITTEE U P POLLUTION CONTROL BOARD
|
October 5, 2004 |
|
INDIRA SHARMA UDAI VEER SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION FINANCE DIRECTORATE OF EDUCATION JOINT DIRECTOR
|
May 14, 2004 |
|
INDRA BAHADUR SINGH ALIAS PAPPU Vs. STATE OF U P
|
March 11, 2004 |
|
Indra Kant etc. Vs. State
|
September 24, 2004 |
|
INDRA MANI PANDEY Vs. STATE OF U P
|
August 17, 2004 |
|
INDRA NATH Vs. KITABUN
|
February 24, 2004 |
|
INDRA PAL MISHRA ALIAS RAJU Vs. SPECIAL JUDGE E C ACT BANDA
|
August 10, 2004 |
|
INDRA PRASTHA CHEMICALS P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2004 |
|
INSTITUTE OF MULTI MEDIA PRINCE MARKET LUCKNOW Vs. STATE OF U P
|
March 23, 2004 |
|
INTZAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 15, 2004 |
|
IQBAL Vs. AKHTAR ALI
|
August 11, 2004 |
|
IQBAL AHMAD Vs. IIND A D J
|
August 9, 2004 |
|
IQBAL AHMAD Vs. NAIMUL
|
April 2, 2004 |
|
IQBAL AHMAD Vs. NAIMUL
|
February 4, 2004 |
|
IRSHAD Vs. STATE OF U P
|
December 15, 2004 |
|
ISHRAT JAHAN Vs. VTH A D J
|
September 24, 2004 |
|
ISHWAR Vs. STATE OF U.P.
|
February 9, 2004 |
|
ISHWAR ALIAS BHURI Vs. STATE OF U P
|
July 9, 2004 |
|
ISHWAR SINGH Vs. UP-ZILA ADHIKARI/RENT CONTROL AND EVICTION OFFICER SHAMLI MUZAFFAR NAGAR AND
ANR
|
November 16, 2004 |
|
ISRAR Vs. STATE OF U P
|
August 27, 2004 |
|
J A CHISTI Vs. UNION OF INDIA
|
December 17, 2004 |
|
J K COTTON SPINNING AND WEAVING MILLS LTD Vs. PRESCRIBED AUTHORITY
|
December 13, 2004 |
|
J P BAJPAI Vs. COMMISSIONER OF INCOME TAX
|
April 22, 2004 |
|
J S GUPTA AND SONS Vs. UNION OF INDIA
|
May 21, 2004 |
|
J. DAS B. DAS (M/S.) AND OTHERS Vs. RAM DULARE MISRA AND OTHERS
|
May 14, 2004 |
|
J.K. ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
|
November 9, 2004 |
|
J.K. TRADERS LTD. Vs. COMMISSIONER OF INCOME-TAX
|
August 12, 2004 |
|
JAG MOHAN Vs. STATE
|
November 9, 2004 |
|
JAG NARAIN Vs. DY DIRECTOR OF CONSOLIDATION ALLD
|
July 6, 2004 |
|
JAGAN SINGH Vs. DHANWATI
|
November 18, 2004 |
|
JAGANNATH Vs. ADDITIONAL COMMISSIONER
|
July 26, 2004 |
|
JAGANNATH Vs. ADDITIONAL COMMISSIONER
|
May 10, 2004 |
|
JAGANNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR (RURAL), ALLAHABAD AND OTHERS
|
February 24, 2004 |
|
JAGANNATH ALIAS CHINKAN BEERE MOLHOO AND CHHOTE LAL JAGANATH Vs. STATE
|
December 13, 2004 |
|
JAGARNATH Vs. RAMJI
|
August 19, 2004 |
|
JAGAT NARAIN JAISWAL Vs. TOTA RAM
|
August 11, 2004 |
|
JAGAT PAL Vs. STATE OF U P
|
April 20, 2004 |
|
Jagat Pal Upadhyaya Vs. K.J.Joseph, Accounts Officer, P.A.O.(ORS), A & C (Supply) and others
|
February 5, 2004 |
|
JAGAT PRASAD PRAJAPATI Vs. STATE OF U P
|
December 13, 2004 |
|
JAGAT SINGH Vs. STATE OF U P
|
April 27, 2004 |
|
JAGATGURU SHANKARACHARYA JYOTISH PEETHADHEESHWAR SWAMI VASUDEVANAND Vs. ADDITIONAL DISTRICT JUDGE VII ADDITIONAL CIVIL JUDGEJUNIOR DIVISION II
|
January 23, 2004 |
|
JAGATPAL Vs. STATE OF U P
|
August 11, 2004 |
|
JAGDISH Vs. STATE OF U P
|
January 9, 2004 |
|
JAGDISH AND FOUR ORS Vs. STATE OF U P
|
January 23, 2004 |
|
JAGDISH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
May 12, 2004 |
|
JAGDISH KUMAR GULATI Vs. COMMISSIONER OF INCOME TAX
|
April 23, 2004 |
|
JAGDISH NARAIN KATIYAR Vs. CHAIRMAN U P STATE HANDLOOM CORPORATIONLTD
|
January 28, 2004 |
|
JAGDISH PANDEY Vs. DAYA SHANKER PANDEY
|
August 27, 2004 |
|
JAGDISH PRASAD Vs. VTH A D J
|
November 1, 2004 |
|
JAGDISH PRASAD ALIAS BHOOPJI Vs. PANNA LAL
|
November 8, 2004 |
|
JAGDISH PRASAD UPMANYU Vs. KRISHNA MURARI AGARWAL
|
May 27, 2004 |
|
JAGDISH SINGH Vs. STATE OF UTTAR PRADESH
|
May 10, 2004 |
|
JAGDISHWAR DAYAL Vs. IIND ADDL DISTRICT JUDGE MEERUT
|
July 9, 2004 |
|
JAGGI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
August 26, 2004 |
|
JAGMOHAN Vs. STATE OF U P
|
November 10, 2004 |
|
JAGMOHAN RAM RAM CHANDRA Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2004 |
|
JAGMOHAN SINGH Vs. STATE OF U P
|
October 15, 2004 |
|
JAGPAL SINGH Vs. STATE OF U P
|
July 26, 2004 |
|
JAGPAL SINGH Vs. STATE OF U P
|
April 26, 2004 |
|
JAHURI Vs. JHAPSU
|
November 4, 2004 |
|
JAI BAHADUR SINGH Vs. STATE OF U P
|
August 6, 2004 |
|
JAI NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
September 23, 2004 |
|
JAI NARAIN PRATAP NARAIN HIGHER SECONDARY SCHOOL Vs. STATE OF U P
|
July 20, 2004 |
|
JAI PRAKASH Vs. IVTH ADDL. DISTRICT JUDGE, BIJNOR AND OTHERS
|
February 3, 2004 |
|
JAI PRAKASH ASSOCIATES P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 8, 2004 |
|
JAI PRAKASH ASSOCIATESLTD Vs. STATE OF U P
|
May 10, 2004 |
|
JAI PRAKASH CHAURASIYA Vs. STATE OF U P
|
August 2, 2004 |
|
JAI PRAKASH SHARMA Vs. STATE OF U P
|
September 16, 2004 |
|
JAI PRAKASH SHARMA Vs. STATE OF U P
|
October 7, 2004 |
|
JAI PRAKASH SINGH Vs. STATE OF U P
|
July 14, 2004 |
|
JAI RAM Vs. STATE OF UTTAR PRADESH
|
May 14, 2004 |
|
JAI RAM Vs. DISTRICT JUDGE
|
August 3, 2004 |
|
JAI RAM DASS Vs. IIND A D J JHANSI
|
August 13, 2004 |
|
JAI RAM SINGH GAUR Vs. CHAMPA MISHRA
|
December 14, 2004 |
|
JAI SHANKER TEWARI Vs. MUKHYA KARMIK ADHIKARI UTTAR PRADESH JAL NIGAM LUCKNOW
|
October 14, 2004 |
|
JAIPAL Vs. XVTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
January 8, 2004 |
|
JAIPRAKASH ALIAS TUNNU Vs. STATE OF U P
|
December 7, 2004 |
|
JAIPRAKASH INDUSTRIES LIMITED Vs. STATE
|
March 10, 2004 |
|
JAIPRAKASH SINGH Vs. PRESIDING OFFICER LABOUR COURTI
|
February 17, 2004 |
|
JAKIR HUSSAIN Vs. D I O S BASTI
|
May 27, 2004 |
|
JALAL AHMAD Vs. STATE OF U P
|
January 12, 2004 |
|
JALPA PRASAD Vs. ASHOK KUMAR
|
August 24, 2004 |
|
JAMEEL AHMAD Vs. STATE OF U P
|
December 17, 2004 |
|
JAMEELA BEGUM Vs. STATE OF U P
|
September 8, 2004 |
|
JAMIL UDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
April 19, 2004 |
|
JAMUNA DAS Vs. STATE OF U P
|
March 1, 2004 |
|
JAMUNA DEVI SMT Vs. XIIITH ADDITIONAL DISTRICT JUDGE
|
August 25, 2004 |
|
JAMWANT JAISWAL Vs. STATE OF U P
|
December 6, 2004 |
|
JANAGANAVADI BHARAT Vs. GOVT OF INDIA
|
July 9, 2004 |
|
JANARDAN PRASAD GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGUNJ
|
May 14, 2004 |
|
JANARDAN SINGH JAISWAL Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
May 21, 2004 |
|
JANKI DAS LACHCHMI NARAIN Vs. COMMISSIONER OF INCOME TAX
|
November 10, 2004 |
|
JANMEJAY SACHAN Vs. STATE OF U P
|
September 13, 2004 |
|
JASUWA PUTTU Vs. STATE OF U P
|
February 26, 2004 |
|
JAVED ALAM Vs. SHAMSHUDDIN
|
April 7, 2004 |
|
JAWAHAR Vs. STATE OF U P
|
September 1, 2004 |
|
JAWAHAR HIRAU Vs. STATE
|
March 5, 2004 |
|
JAY SHREE TEA INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL I
|
January 28, 2004 |
|
JAYANTI PRASAD SHARMA Vs. STATE OF U P
|
April 7, 2004 |
|
JC-617275-F SUB NANDA BAHADUR ALE Vs. UNION OF INDIA
|
April 8, 2004 |
|
JHANJAN LAL Vs. KESHRI CHAND
|
August 25, 2004 |
|
JHANSI DIVISION JAL SANSTHAN KARMCHARI UNION Vs. STATE OF U P
|
March 5, 2004 |
|
JHARKHANDEY SINGH Vs. SRI PREM NARAIN DISTRICT MAGISTRATE SRI R D SHUKLA JOINT SECRETARY AND LEGAL
|
August 16, 2004 |
|
JHUNJHUNWALA VANASPATI LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 24, 2004 |
|
JHUNJHUNWALA VANASPATI LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 17, 2004 |
|
JOGENDRA ALIAS DUJENDRA Vs. STATE
|
October 26, 2004 |
|
JOGENDRA SINGH BAJAJ Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
November 22, 2004 |
|
JOGINDER ETC. Vs. STATE OF U.P.
|
July 16, 2004 |
|
JUBILANT ORGANOSYS LTD Vs. STATE OF UTTAR PRADESH
|
November 1, 2004 |
|
JUDGES PALOK BASU RAGHUNATH PRASAD VINOD SHANKAR CHAUBEY
USHA PARIHAR Vs. CAPTAIN ATUL TYAGI
|
September 16, 2004 |
|
JUGAL KISHORE Vs. SMT. ANNAPURNA DEVI AND ANR.
|
August 16, 2004 |
|
Jugal Kishore Vs. Krishna Bhagwan Mandir,through its Manager Sri Suresh Kumar Maheshwari,Bulandshahr
|
December 14, 2004 |
|
JUGAL KISHORE ARORA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 19, 2004 |
|
JUGAL KISHORE BALDEO SAHAI Vs. COMMISSIONER OF INCOME TAX
|
September 8, 2004 |
|
JWALA PRASAD Vs. STATE OF U P
|
September 13, 2004 |
|
JWALA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD AND OTHERS
|
August 24, 2004 |
|
JYOTI RASTOGI Vs. STATE OF U P
|
April 30, 2004 |
|
K A WADHWANI Vs. STATE OF U P
|
April 22, 2004 |
|
K K SHARMA Vs. RAVINDRA NATH GARG
|
October 1, 2004 |
|
K L CONCAST LTD Vs. CEGAT
|
April 21, 2004 |
|
K N SRIVASTAVA Vs. STATE BANK OF INDIA
|
February 23, 2004 |
|
KABIR ALAM Vs. BADARUDDIN AND ORS.
|
December 20, 2004 |
|
KABUL DRY FRUITS Vs. COMMISSIONER OF SALES TAX
|
April 26, 2004 |
|
KAHAN SINGH Vs. STATE OF U P
|
November 2, 2004 |
|
KAILASH Vs. RAJIV LOCHAN
|
March 16, 2004 |
|
KAILASH Vs. STATE OF UTTAR PRADESH
|
March 31, 2004 |
|
KAILASH JAISWAL Vs. STATE OF U P
|
August 19, 2004 |
|
Kailash Narain (Deceased) through Lrs. Vs. India Abrihome
|
September 14, 2004 |
|
KAILASH NARAIN AGNIHOTRI Vs. STATE OF U P
|
November 10, 2004 |
|
KAILASH NARAYAN SINGH Vs. ZILA NIBANDHAK VARANASI
|
December 6, 2004 |
|
KAILASH NATH Vs. RAJIV RATAN
|
July 6, 2004 |
|
KAILASH SHUKLA Vs. ADDITIONAL DISTRICT JUDGE DEORIA
|
April 2, 2004 |
|
KAJAL RESTAURANT AND BAR AND AGRA Vs. STATE OF U P
|
February 20, 2004 |
|
KALATMAK Vs. COMMISSIONER, TRADE TAX
|
May 14, 2004 |
|
KALAWATI Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
July 20, 2004 |
|
KALI CHARAN Vs. B DWARKA DASS
|
May 12, 2004 |
|
KALI PRASAD PANDEY Vs. IIND A D J
|
September 14, 2004 |
|
KALI SHANKER Vs. WADHO RAM
|
December 17, 2004 |
|
KALIYAN SINGH Vs. STATE OF U P
|
May 17, 2004 |
|
KALLOO Vs. STATE OF U P
|
March 17, 2004 |
|
Kalloo Vs. State
|
January 22, 2004 |
|
KALOO RAM Vs. STATE OF U P
|
March 5, 2004 |
|
KALPANA PALACE Vs. COMMISSIONER OF INCOME TAX
|
August 18, 2004 |
|
KAMAL FUELS
Vs. COMMISSIONER TRADE TAX
|
October 28, 2004 |
|
KAMAL KRISHNA Vs. STATE OF U.P. AND OTHERS
|
November 29, 2004 |
|
KAMAL NARAIN Vs. STATE OF U P
|
September 5, 2004 |
|
KAMALESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
September 28, 2004 |
|
KAMALUDDIN Vs. STATE OF U P
|
December 8, 2004 |
|
KAMLA Vs. LACHHMAN
|
September 14, 2004 |
|
KAMLA Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
|
August 5, 2004 |
|
KAMLA DEVI Vs. XTH A D J
|
August 25, 2004 |
|
KAMLA DEVI Vs. ADDL DISTRICT JUDGE JHANSI
|
May 28, 2004 |
|
KAMLA DEVI AGARWAL AND ORS. Vs. PRESCRIBED AUTHORITY AND ANR.
|
October 1, 2004 |
|
KAMLA KANT Vs. STATE
|
January 27, 2004 |
|
KAMLA KANT PANDEY Vs. PRABHAGIYA VAN ADHIKARI OBRA
|
November 20, 2004 |
|
KAMLA PRASAD MOHAN LAL
Vs. COMMISSIONER OF SALES TAX
|
April 22, 2004 |
|
KAMLA WIFE OF LATE JAIPAL SINGH Vs. DISTRICT MAGISTRATE AND U P POWER CORPORATION LTD
|
August 5, 2004 |
|
KAMLESH DWIVEDI Vs. STATE OF UTTAR PRADESH
|
March 4, 2004 |
|
KAMLESH KUMAR ALIAS VAKIL DUBEY Vs. STATE OF U P
|
March 31, 2004 |
|
KANCHAN LAL SRI LAKSHMAN LAL Vs. STATE OF U P
|
October 7, 2004 |
|
KANCHAN PRASAD Vs. GAYA PRASAD EXECUTIVE ENGINEER
|
March 22, 2004 |
|
KANHAIYA LAL Vs. SHANTI DEVI
|
July 27, 2004 |
|
KANHAIYA LAL Vs. PRINCIPAL SECRETARY HIGHER EDUCATION LUCKNOW
|
September 1, 2004 |
|
KANHAIYA LAL Vs. RENT CONTROL AND EVICTION OFFICER, AGRA
|
May 11, 2004 |
|
KANHAIYA PRASAD SRIVASTAVA Vs. SANTOSH KUMARI
|
February 10, 2004 |
|
KANPUR AGRA TRANSPORT COMPANY Vs. AMAR JEET SINGH
|
May 7, 2004 |
|
KANPUR ELECTRICITY SUPPLY COMPANY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IIIRD U P KANPUR
|
March 16, 2004 |
|
KANTA GRANITES (PVT) LIMITED THROUGH ITS MANAGING DIRECTOR KAMAL SOGANI Vs. COMMISSIONER OF TRADE TAX
|
October 8, 2004 |
|
KANTI AGNIHOTRI SMT Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 7, 2004 |
|
KANWAL INDUSTRIAL CORPORATION Vs. SUPRA BUSINESS P LTD
|
July 9, 2004 |
|
KANWAL JEET SINGH Vs. UNION BANK OF INDIA
|
October 15, 2004 |
|
KANYAKUBJA EDUCATION TRUST KANPUR Vs. DEPUTY REGISTRAR
|
July 9, 2004 |
|
KAPIL DEO SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 27, 2004 |
|
KAPOOR CHAND Vs. STATE OF UTTAR PRADESH
|
May 21, 2004 |
|
KAPTAN SINGH Vs. STATE OF U P
|
October 29, 2004 |
|
KARAN SINGH YADAV Vs. STATE OF U P
|
October 29, 2004 |
|
KARNAL SINGH Vs. ADITYA NARAYAN SINGH
|
April 16, 2004 |
|
KARYA SAMITI CARMICHAEL LIBRARY ASSOCIATION Vs. STATE OF U P
|
August 26, 2004 |
|
KASHI PRASAD DWIVEDI Vs. STATE OF U P
|
July 22, 2004 |
|
KASIM ALI Vs. STATE OF U P
|
January 14, 2004 |
|
KATWARI Vs. GUR DAYAL SINGH AND CO
|
January 29, 2004 |
|
KAUSHAL Vs. SACHIV PAREEKSHA/NIYAMAK PRADHIKARI U P ALLENGANJ ALLAHABAD
|
May 10, 2004 |
|
KAUSHAL KISHORE BAJPAI Vs. D P R O UNNAO
|
July 1, 2004 |
|
KAUSHAL KISHORE BAJPAT Vs. D P R O
|
January 7, 2004 |
|
KAVITA YADAV Vs. ALIGARH MUSLIM UNIVERSITY
|
September 23, 2004 |
|
KEDAR NATH Vs. SHYAM SUNDER
|
October 8, 2004 |
|
KEDAR NATH Vs. DIRECTOR GENERAL PRANTIYA RAKSHAK DAL/VIKAS DAL AVAM YUWA KALYAN DIRECTORATE U P
|
December 16, 2004 |
|
KEDAR NATH SRIVASTAVA Vs. DIRECTOR OF EDUCATION
|
September 17, 2004 |
|
KEHAR PAL SINGH Vs. PRADESHIK CO OPERATIVE DAIRY FEDERATION 29 LUCKNOW
|
April 15, 2004 |
|
KESARWANI AND CO Vs. PRESIDING OFFICER
|
September 22, 2004 |
|
KESHAV DEO SHARMA Vs. SECRETARY SRI NAND RAIJI MAHARAJ NAND KILA GOKUL MANDIR SAMITI
|
March 5, 2004 |
|
KESHAW KUMAR Vs. U P KHADI VILLAGE INDUSTRIES
|
May 24, 2004 |
|
Ketaki Vs. Sarnam Singh
|
February 5, 2004 |
|
KEWAL CHANDRA Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE LALITPUR
|
July 23, 2004 |
|
KHALIQUZ ZAMAN Vs. STATE OF U P
|
October 27, 2004 |
|
KHAN INTERNATIONAL EXPORTS P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 6, 2004 |
|
KHARAITI LAL Vs. STATE OF U P
|
May 14, 2004 |
|
KHILLA DEVI ALIAS MANJU SINGH Vs. VISHWA MOHINI MISRA
|
December 17, 2004 |
|
KHURRAM RAUF KHAN Vs. STATE OF U P
|
December 14, 2004 |
|
KHURSHEED ALI Vs. MOHD YUSUF
|
May 11, 2004 |
|
KHURSHEEDA Vs. XVIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
April 23, 2004 |
|
KHUSHAHAL SINGH Vs. STATE OF U P
|
August 12, 2004 |
|
KIRAN BALA SRIVASTAVA Vs. JAI PRAKASH SRIVASTAVA
|
September 10, 2004 |
|
KIRAN DEVI Vs. ASHOK KUMAR
|
February 27, 2004 |
|
Kirha Vs. State
|
January 30, 2004 |
|
KIRTI PRAKASH Vs. STATE OF U P
|
January 7, 2004 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. RAKESH CHANDRA GANGWAR
|
May 31, 2004 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
July 13, 2004 |
|
KISHAN LAL Vs. IIND ADDITIONAL DISTRICT JUDGE
|
November 3, 2004 |
|
KISHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFAR NAGAR AND OTHERS
|
August 17, 2004 |
|
Kishan Lal (Since deceased) Vs. II Addl. District Judge,Meerut & Ors.
|
November 3, 2004 |
|
KISHAN PAL SINGH Vs. COLLECTOR AGRA
|
July 28, 2004 |
|
KISHAN PYARE Vs. RENT CONTROL AND EVICTION AUTHORITY CUM PRESCRIBED AUTHORITY
|
December 1, 2004 |
|
KISHAN VIR Vs. STATE OF U P
|
April 16, 2004 |
|
KISHORI LAL Vs. DISTRICT SUPPLY OFFICER DELEGATED AUTHORITY AND ANR.
|
November 19, 2004 |
|
KISHORI LAL SHARMA Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
February 27, 2004 |
|
Kishori Sharan Vs. State of U.P.
|
February 11, 2004 |
|
KISHUNDHARI Vs. STATE OF U.P. THROUGH SECRETARY REVENUE DEPARTMENT, LUCKNOW AND OTHERS
|
September 16, 2004 |
|
KM ARCHANA PANDEY Vs. STATE OF U P
|
July 21, 2004 |
|
KM KAVITA YADAV Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING U P
|
September 29, 2004 |
|
KM LATA GUPTA Vs. STATE OF U P
|
February 9, 2004 |
|
KM PRITI Vs. STATE OF U P
|
December 22, 2004 |
|
KM. ANSHU SHUKLA Vs. SACHIV, BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATIONS
|
July 26, 2004 |
|
KOLAHAL Vs. STATE OF U P
|
September 17, 2004 |
|
KOLESHAR Vs. STATE OF U P
|
November 30, 2004 |
|
Komal Chand (Dead) through Lrs. Vs. State
|
October 23, 2004 |
|
KRIPA SHANKAR Vs. VTH ADDITIONAL DISTRICT JUDGE
|
November 30, 2004 |
|
KRIPA SHANKAR Vs. STATE OF U P
|
March 15, 2004 |
|
KRIPA SHANKAR YADAV Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
September 28, 2004 |
|
KRIPA SHANKER BAJPAI Vs. CENTRAL UNION GOVERNMENT OF INDIA
|
March 12, 2004 |
|
KRISHI UTPADAN MANDI SAMITI Vs. KHUSHI RAM
|
February 26, 2004 |
|
KRISHI UTPADAN MANDI SAMITI BULANDSHAHR Vs. UNION OF INDIA
|
April 5, 2004 |
|
KRISHNA CHAND YADAV Vs. STATE OF U P
|
August 11, 2004 |
|
KRISHNA CHANDRA CHAURASIYA Vs. UNION OF INDIA
|
March 1, 2004 |
|
KRISHNA CHANDRA VISHNOI Vs. STATE OF U P
|
August 26, 2004 |
|
KRISHNA GOPAL Vs. STATE OF U P
|
September 28, 2004 |
|
KRISHNA GOPAL Vs. DILIP SINGH
|
January 30, 2004 |
|
KRISHNA GOPAL Vs. STATE OF U P
|
April 6, 2004 |
|
KRISHNA GOPAL SHARMA Vs. STATE OF U.P.
|
May 28, 2004 |
|
KRISHNA KUMAR Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA KANPUR
|
August 19, 2004 |
|
KRISHNA KUMAR GUPTA Vs. XIVTH A D J
|
September 23, 2004 |
|
KRISHNA KUMARI TALWAR Vs. DEBT RECOVERY TRIBUNAL
|
March 11, 2004 |
|
KRISHNA MURARI SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND THE COMMITTEE OF MANAGEMENT CHAMPA
|
December 7, 2004 |
|
KRISHNA PAL Vs. STATE OF U P
|
January 20, 2004 |
|
KRISHNA PAL TRIPATHI Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
March 15, 2004 |
|
KRISHNA PRASAD Vs. TARUN KUMAR MALLICK
|
September 13, 2004 |
|
KULDEEP SINGH Vs. STATE OF U P
|
June 1, 2004 |
|
KULDIP SINGH Vs. RAM KISHAN
|
May 6, 2004 |
|
KUMAR MEDICAL STORES Vs. SANTOSH KUMAR SHUKLA
|
January 23, 2004 |
|
KUMHER SINGH Vs. STATE OF U P
|
December 2, 2004 |
|
KUNWAR ARIF ALI BEG ALIAS MAMU Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY CHIEF ELECTION OFFICER ALIGARH
|
November 3, 2004 |
|
KUNWAR SINGH SHER SINGH Vs. SRI GANESHI RAM SWAROOP
|
August 31, 2004 |
|
KUSUM JAISWAL Vs. COMMISSIONER OF INCOME TAX
|
October 29, 2004 |
|
KUSUM LATA BAJPAI Vs. SECRETARY EDUCATION DEPARTMENT
|
August 19, 2004 |
|
KUSUM LATA YADAV Vs. A D J COURT
|
October 27, 2004 |
|
L H SUGAR FACTORIES LTD Vs. STATE OF U P
|
January 28, 2004 |
|
L H SUGAR FACTORYLTD Vs. MUNICIPAL BOARD PILIBHIT
|
July 21, 2004 |
|
LAKHAN LAL UTTAM Vs. STATE OF U P
|
December 1, 2004 |
|
LAKHAN SINGH Vs. ZILA SAINIK KALYAN EVAM PUNARVAS KARYALAYA
|
August 27, 2004 |
|
LAKHAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR CONSOLIDATION/COLLECTOR, ETAH AND ANOTHER
|
September 27, 2004 |
|
LAKHIMPUR FINVEST CO LTD Vs. STATE OF U P
|
November 3, 2004 |
|
LAKSHMAN SWAROOP AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
December 7, 2004 |
|
LAKSHMI NARAIN LATE SRI SHITLA PRASAD SINGH Vs. STATE OF U P
|
October 1, 2004 |
|
LAL BAHADUR Vs. RAM ACHAL RAJBHAR
|
April 16, 2004 |
|
LAL CHAND SHEPHERD 1841 Vs. STATE OF U P
|
February 26, 2004 |
|
LAL DEVENDRA PRATAP SINGH Vs. BILKIS MASOOD
|
July 29, 2004 |
|
LAL HARSH DEO NARAIN SINGH Vs. STATE OF U P
|
August 24, 2004 |
|
LAL JI CHAUKIDAR Vs. STATE OF U P
|
October 29, 2004 |
|
LAL MANI
Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA
|
January 12, 2004 |
|
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION CO LTD
|
May 21, 2004 |
|
LALA CHHEDI LAL TRUST Vs. STATE OF U P
|
May 17, 2004 |
|
LALA YADAV Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
|
December 1, 2004 |
|
LALIT KUMAR SRIVASTAVA Vs. STATE OF U P
|
November 19, 2004 |
|
LALIT MOHAN AGRAWAL Vs. STATE OF U P
|
November 1, 2004 |
|
LALLAN Vs. DISTRICT JUDGE
|
August 9, 2004 |
|
Lallan Singh Vs. Presiding Officer, Labour Court, Allahabad and others
|
November 17, 2004 |
|
LALLOO SINGH Vs. UNION OF INDIA
|
May 28, 2004 |
|
LALMAN KAPOOR DEAD Vs. RAJ NARAIN KAPOOR DEAD
|
November 10, 2004 |
|
Lalmani Vs. Gaon Sabha
|
January 28, 2004 |
|
Lalta Prasad Vs. Additional Collector
|
February 10, 2004 |
|
LALTA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 10, 2004 |
|
LALTA PRASAD SINGH Vs. REGISTRAR, CO
|
February 4, 2004 |
|
LARK LABORATORIES INDIA LTD Vs. PRESCRIBED AUTHORITY MINIMUM WAGES ACT
|
January 27, 2004 |
|
LARSEN AND TOUBRO LTD Vs. STATE
|
December 23, 2004 |
|
LATA MEHROTRA Vs. STATE OF U P
|
October 5, 2004 |
|
LAUKI SON OF BABU LAL; MUNSHI SON OF BABU LAL Vs. STATE OF UTTAR PRADESH
|
September 23, 2004 |
|
LAV NIGAM Vs. CHAIRMAN AND MANAGING DIRECTOR
|
March 17, 2004 |
|
LAXMAN SINGH Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE RPF RAILWAY BOARD
|
September 1, 2004 |
|
LAXMI DEVI Vs. SITA MEHROTRA
|
July 15, 2004 |
|
LAXMI DEVI GUPTA Vs. STATE OF U P
|
August 3, 2004 |
|
LAXMI ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
|
September 30, 2004 |
|
LAXMI KANT GIRDHAR LAL Vs. PRESCRIBED AUTHORITY MUNSIF
|
August 2, 2004 |
|
LAXMI NARAIN Vs. SAVITRI DEVI
|
July 21, 2004 |
|
LAXMI NARAIN JAGDISH SARAN KANYA INTER COLLEGE Vs. STATE OF U P
|
March 4, 2004 |
|
LAXMI NARAYAN Vs. NAGAR PALIKA SHAMLI
|
March 1, 2004 |
|
LEKHRAJ SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS
|
October 2, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
|
March 4, 2004 |
|
Liladhar Vs. L.M.C.
|
September 23, 2004 |
|
LIPTON INDIA LIMITED
Vs. COMMISSIONER OF SALES TAX
|
November 16, 2004 |
|
LITIL KUMAR VERMA Vs. STATE OF U P
|
March 5, 2004 |
|
LIYAKAT Vs. STATE OF U P
|
November 23, 2004 |
|
LML LIMITED Vs. UNION OF INDIA
|
August 25, 2004 |
|
LOKENDRA SHARMA Vs. STATE OF UTTAR PRADESH
|
May 6, 2004 |
|
LOKESH PATAWARI Vs. STATE OF U P
|
February 20, 2004 |
|
LONGSHRI Vs. S S P MURADABAD
|
March 16, 2004 |
|
LOURDES CONVENT GIRLS HIGHER SECONDARY SCHOOL Vs. SURAT RAM
|
November 19, 2004 |
|
LUCKNOW Vs. PRADEEP SINHA
|
August 5, 2004 |
|
LUXCO ELECTRONICS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 27, 2004 |
|
M A KHAN CHAMAN Vs. STATE OF U P
|
April 1, 2004 |
|
M K ELECTRONICS LTD Vs. ADDITIONAL PRESCRIBED AUTHORITY
|
December 14, 2004 |
|
M YOUSUF HUSSAINDR Vs. ALIGARH MUSLIM UNIVERSITY
|
January 14, 2004 |
|
M/S. KOKAMAL GOPAL DAS Vs. THE RENT CONTROL AND EVICTION OFFICER, AGRA AND OTHERS
|
May 18, 2004 |
|
M/S. PRAKASH ROAD LINES LTD. Vs. SHRI R. S. CHANDEL
|
March 22, 2004 |
|
M/s. Sheo Rice Mill Vs. State of U.P. and others
|
January 16, 2004 |
|
MAA SHARDA MAHA VIDYALAYA Vs. STATE OF U P
|
February 9, 2004 |
|
MACNEILL AND MAGOR LIMITED Vs. COMMISSIONER OF TRADE TAX
|
October 8, 2004 |
|
MADAN INDUSTRIES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
August 20, 2004 |
|
MADAN LAL Vs. IST A D J MORADABAD
|
December 14, 2004 |
|
MADAN MOHAN SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
April 8, 2004 |
|
MADAN MOHAN SINGH Vs. NAGAR PALIKA BIJNOR
|
March 17, 2004 |
|
MADANLAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
|
December 13, 2004 |
|
MADHAV PRASAD Vs. DEPUTY MANAGING DIRECTOR
|
May 25, 2004 |
|
MADHAV SINGH Vs. SHIV PRASAD SINGH
|
September 24, 2004 |
|
MADHU SUDAN Vs. CANE COMMISSIONER U P
|
March 12, 2004 |
|
MADHURI SAXENA Vs. VTH ADDL D J
|
August 20, 2004 |
|
MADHVENDRA YADAV ALIAS JASHAV Vs. STATE OF U P
|
September 1, 2004 |
|
MAGISTER ALIAS BUDHPAL Vs. STATE OF U P
|
February 19, 2004 |
|
MAHABIR PRASAD SHRI JANKI PRASAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 5, 2004 |
|
MAHABIR RICE MILL Vs. INCOME TAX OFFICER
|
November 10, 2004 |
|
MAHAK SINGH AND ETC., Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (V) U.P. MEERUT AND ANOTHER
|
April 15, 2004 |
|
MAHANAND D Vs. GAON SABHA MANIK PATTI
|
November 10, 2004 |
|
MAHARSHI CHARAK AND UNANI MEDICAL COLLEGE Vs. STATE OF U P
|
August 4, 2004 |
|
MAHATAM SINGH Vs. U P S R T C LUCKNOW
|
July 30, 2004 |
|
MAHENDER KUMAR AGGARWAL Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2004 |
|
MAHENDRA KUMAR Vs. NARESH MEHRA
|
January 7, 2004 |
|
MAHENDRA NATH DUBEY Vs. PRAMUKH ABHIYANTA ENGINEER IN CHIEF LOK NIRMAN VIBHAG
|
July 29, 2004 |
|
MAHENDRA PAL SINGH Vs. DISTRICT JUDGE JHANSI
|
April 9, 2004 |
|
MAHENDRA PAL SINGH SODHI Vs. STATE OF U P
|
March 24, 2004 |
|
MAHENDRA PRASAD SONKAR Vs. STATE OF UTTAR PRADESH
|
August 6, 2004 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
March 3, 2004 |
|
MAHENDRA RAI Vs. VICE-CHANCELLOR DEEN DAYAL UPADHYAYA UNIVERSITY GORAKHPUR
|
May 28, 2004 |
|
MAHESH Vs. STATE OF U.P.
|
January 8, 2004 |
|
MAHESH BAHADUR SAXENA Vs. STATE OF U P
|
September 9, 2004 |
|
MAHESH CHAND Vs. II ADDITIONAL DISTRICT JUDGE MORADABAD
|
February 24, 2004 |
|
MAHESH CHANDRA BHARGAVA (DEAD) THROUGH L.RS. AND ORS. Vs. FIRST ADDL. DISTRICT JUDGE AND ORS.
|
January 28, 2004 |
|
MAHESH CHANDRA GAUTAM Vs. STATE OF U.P. AND OTHERS
|
November 29, 2004 |
|
MAHESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
November 29, 2004 |
|
MAHESH KUMAR GUPTA Vs. STATE OF U P
|
November 10, 2004 |
|
MAHESH PRASAD Vs. DIRECTOR STATE EDUCATIONAL RESEARCH AND TRAINING BOARD U P
|
July 28, 2004 |
|
MAHESH SINGH Vs. DISTRICT MAGISTRATE MAHARAJGANJ
|
May 26, 2004 |
|
MAHINDRA AND MAHINDRA LTD Vs. MAHESH SUKHTHANKAR
|
February 16, 2004 |
|
Mahipal Singh Vs. Jor Singh
|
February 4, 2004 |
|
MAHMOOD HUSSEIN Vs. VITH ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS
|
October 15, 2004 |
|
MAHMOOD KHAN Vs. DISTRICT JUDGE
|
February 19, 2004 |
|
MAIKU LAL Vs. STATE OF U. P. AND OTHERS
|
May 25, 2004 |
|
Maimoona Begum Vs. Ashok Kumar. Upadhya, Deputy Director of Education (Secondary), Jhansi, Division, Jhansi
|
September 27, 2004 |
|
MAIN PAL SINGH Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
May 10, 2004 |
|
MAJOR SINGH Vs. STATE OF U P
|
August 5, 2004 |
|
MAKSOOD Vs. UPPER DISTRICT JUDGE III AZAMGARH
|
July 21, 2004 |
|
MALGODE ALIAS MALGODAR Vs. STATE OF U P
|
November 20, 2004 |
|
MALIHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
August 12, 2004 |
|
MALKHAN Vs. STATE OF U P
|
July 23, 2004 |
|
MAN MOHAN MITRA Vs. OFFICIAL LIQUIDATOR
|
October 8, 2004 |
|
Man Singh Vs. Nanki
|
January 30, 2004 |
|
MANAGER ORIENTAL INSURANCE CO JHANSI Vs. KASTURI DEVI
|
February 12, 2004 |
|
MANAGING COMMITTEE SHIKSHA PARISHAD Vs. ASSISTANT REGISTRAR FIRMS CHITS AND SOCIETIES
|
December 8, 2004 |
|
MANAGING DIRECTOR LARK LABORATORIES INDIA LTD Vs. PRESCRIBED AUTHORITY
|
January 27, 2004 |
|
MANAGING DIRECTOR REGIONAL MANAGER U P S R T CORPORATION Vs. DHARMA DEVI
|
October 25, 2004 |
|
MANAGING DIRECTOR U P STATE BRIDGE CORPORATION LTD Vs. BARNALA STEEL INDUSTRIES LTD
|
December 17, 2004 |
|
MANAGING DIRECTOR U P STATE WARE HOUSING CORPORATION Vs. RADHEY SHYAM
|
August 17, 2004 |
|
MANAGING DIRECTOR UTTAR PRADESH HANDLOOM CORPORATION LTD Vs. KRISHNA KUMAR SRIVASTAVA
|
July 20, 2004 |
|
MANAZIR HASAN Vs. ADDL DIST JUDGE
|
October 5, 2004 |
|
MANDAN LAL Vs. IST ADDL D J MORADABAD
|
December 14, 2004 |
|
MANDIR RADHA KRISHANJI MAHARAJ MEERUT Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
|
April 19, 2004 |
|
MANGAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
February 27, 2004 |
|
MANGLI DEVI Vs. KAMLESH KUMAR
|
January 5, 2004 |
|
MANI MITTAL Vs. STATE OF U P
|
January 8, 2004 |
|
MANISH KUMAR Vs. STATE OF UTTAR PRADESH
|
January 30, 2004 |
|
MANJOOR ALI Vs. KISHMAT ALI
|
March 24, 2004 |
|
MANJU AGRAWAL Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
May 25, 2004 |
|
MANJU KESHI DIXIT Vs. STATE OF U P
|
July 30, 2004 |
|
MANJU SINGH Vs. STATE OF U P
|
December 1, 2004 |
|
MANMOHAN JHA Vs. DISTRICT JUDGE AND ORS.
|
July 14, 2004 |
|
MANNU LAL AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 7, 2004 |
|
MANNULAL MATADEEN Vs. COMMISSIONER OF INCOME TAX
|
December 21, 2004 |
|
MANOHAR LAL Vs. STATE OF U.P. AND ORS.
|
September 14, 2004 |
|
MANOJ KUMAR Vs. PRINCIPAL INDUSTRIAL TRAINING INSTITUTE
|
May 12, 2004 |
|
MANOJ KUMAR Vs. XTH ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
|
July 9, 2004 |
|
MANOJ KUMAR TIWARI Vs. STATE OF U P
|
April 23, 2004 |
|
MANRAJI Vs. DY DIRECTOR OF CONSOLIDATION
|
September 23, 2004 |
|
MANSA RAM Vs. STATE OF U P
|
May 14, 2004 |
|
MAQSOOD Vs. STATE
|
January 22, 2004 |
|
MAQSOOD AHMAD Vs. EXECUTIVE ENGINEER SHARDA SAHAYAK KHAND 39 ALLAHABAD
|
August 18, 2004 |
|
MARBLE MEN Vs. COMMISSIONER TRADE TAX
|
November 9, 2004 |
|
MARBLE MEN Vs. CIT
|
August 20, 2004 |
|
MARBLE MEN AND HANDICRAFTS INN Vs. COMMISSIONER OF INCOME TAX
|
July 26, 2004 |
|
MARIA PLASTO PACK PRIVATE LIMITED Vs. MANAGING DIRECTOR U P FINANCIAL CORPORATION KANPUR
|
March 12, 2004 |
|
MARJADDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 13, 2004 |
|
MARKANDEY CHAND Vs. DISTRICT MAGISTRATE GORAKHPUR
|
January 8, 2004 |
|
MARTHA S KHAN OFFICIATING PRINCIPAL EMMA THOMPSON SCHOOL LALBAGH LUCKNOW Vs. LALBAGH CHRISTIAN EDUCATIONAL SOCIETY LALBAGH LUCKNOW
|
May 28, 2004 |
|
MASALTI Vs. STATE OF U P
|
November 3, 2004 |
|
MASIH ULLAH Vs. LABOUR COURT ALLAHABAD
|
May 28, 2004 |
|
Mata Badal Vs. Ram Hit
|
October 18, 2004 |
|
MATA PRASAD VERMASHAKEEL AHMAD
Vs. U P
|
September 10, 2004 |
|
Mathura Vs. Thuana
|
January 5, 2004 |
|
MATHURA PRASAD BHARGAVA Vs. STATE OF U.P. AND ORS.
|
July 13, 2004 |
|
MATHURA TIWARI Vs. DISTRICT JUDGE OM PRAKASH TIWARI KASHI NATH TIWARI AND SUMER TIWARI
|
November 24, 2004 |
|
MAWANA STAND VYAPAR SAMITI Vs. STATE OF U P
|
July 8, 2004 |
|
MAX NUMBERING COMPANY LAXMAN PRASAD Vs. COMMISSIONER TRADE TAX
|
November 5, 2004 |
|
MAYA DEVI SMT Vs. NIRBHAI KUMAR
|
September 23, 2004 |
|
MAYA PRESS MAZDOOR SANGH Vs. UPPAR SHRAMAYUKT
|
December 3, 2004 |
|
MD. SHARIF Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
August 12, 2004 |
|
MEENA RAJPOOT Vs. MEERA
|
August 24, 2004 |
|
Megh Nath Vs. Munna Lal
|
January 8, 2004 |
|
MEHAMOOD AKHATAR Vs. SOBRAN SINGH YADAV
|
March 4, 2004 |
|
MEHRA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
November 3, 2004 |
|
METLON INDIA Vs. COMMISSIONER TRADE TAX
|
December 10, 2004 |
|
MEWA RAM Vs. STATE OF U P
|
January 23, 2004 |
|
MINAKSHI UDYOG Vs. COMMISSIONER OF TRADE TAX
|
October 29, 2004 |
|
MISHREE LAL Vs. STATE OF U P
|
December 22, 2004 |
|
MISRI LAL Vs. STATE OF U P
|
March 18, 2004 |
|
Misri Lal and Anr. Vs. State of U.P.
|
March 18, 2004 |
|
MITHAI LAL Vs. COLLECTOR PRATAPGARH
|
January 9, 2004 |
|
MODERN METAL INDUSTRIES Vs. SHANTI PAROLIA
|
January 28, 2004 |
|
MODERN METAL INDUSTRIES Vs. SHANTI PAROLIA
|
February 17, 2004 |
|
MODI INDUSTRIES LIMITED
Vs. COMMISSIONER OF SALES TAX
|
October 28, 2004 |
|
MODI INDUSTRIES LTD Vs. U P STATE ELECTRICITY BOARD
|
October 14, 2004 |
|
MODI INDUSTRIES LTD Vs. STATE OF U P
|
May 24, 2004 |
|
MODI RUBBER LIMITED Vs. MADURA COATS
|
May 20, 2004 |
|
MODI SPINNING AND WEAVING MILLS
Vs. COMMISSIONER OF SALES TAX
|
September 17, 2004 |
|
MOHAMMAD ASHRAF Vs. STATE OF UTTAR PRADESH
|
January 6, 2004 |
|
MOHAMMAD AZMAL Vs. DISTRICT JUDGE
|
December 22, 2004 |
|
MOHAMMAD HASSAN JAFRI Vs. DIRECTOR OF HIGHER EDUCATION UP ALLAHABAD
|
April 2, 2004 |
|
MOHAMMAD HUSSAIN Vs. STATE OF UTTAR PRADESH
|
January 28, 2004 |
|
MOHAMMAD SAEED AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 21, 2004 |
|
MOHAMMAD SHAMI KHAN Vs. DISTRICT JUDGE
|
August 3, 2004 |
|
MOHAMMAD TAHIR Vs. STATE OF U P
|
March 25, 2004 |
|
MOHAMMED AKBAR ILYAS Vs. PRESCRIBED AUTHORITY
|
March 4, 2004 |
|
MOHAMMED USMAN KHAN Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P LUCKNOW
|
December 15, 2004 |
|
MOHAN Vs. SETTLEMENT OFFICER CONSOLIDATION
|
December 22, 2004 |
|
MOHAN DAIRY Vs. UNION OF INDIA
|
December 22, 2004 |
|
MOHAN LAL Vs. RADHEY SHYAM
|
February 20, 2004 |
|
MOHAN LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 23, 2004 |
|
MOHAN LAL Vs. GIRRAJ KISHOR
|
September 28, 2004 |
|
MOHAN LAL BAGLA Vs. BOARD OF REVENUE
|
August 11, 2004 |
|
MOHAN NATH Vs. BOARD OF REVENUE
|
February 27, 2004 |
|
MOHAN SHUKLA Vs. STATE OF U P
|
October 5, 2004 |
|
MOHAN SINGH Vs. STATE OF U P
|
September 10, 2004 |
|
MOHAN SINGH Vs. DISTRICT JUDGE
|
September 15, 2004 |
|
MOHD AJMAL Vs. DISTRICT JUDGE LALITPUR
|
December 22, 2004 |
|
MOHD ARSHAD Vs. INDUSTRIAL TRIBUNAL
|
August 19, 2004 |
|
MOHD ASHRAF Vs. STATE OF U P
|
January 6, 2004 |
|
MOHD ASIF Vs. STATE OF U P
|
January 28, 2004 |
|
MOHD ASLAM Vs. STATE OF U P
|
September 1, 2004 |
|
MOHD ASLAM Vs. XTH ADDITIONAL DISTRICT JUDGE
|
November 1, 2004 |
|
MOHD HARON Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2004 |
|
MOHD ISLAM Vs. DISTRICT JUDGE JAUNPUR
|
April 16, 2004 |
|
MOHD KHURSHEED ANWAR Vs. U P LAND DEVELOPMENT CORPORATIONLTD
|
May 28, 2004 |
|
MOHD LATIF Vs. STATE OF U P
|
September 22, 2004 |
|
MOHD MINHAJUL ISLAM Vs. ALIGARH MUSLIM UNIVERSITY
|
May 27, 2004 |
|
MOHD MOBIN AHMAD Vs. H K TIWARI SUPERINTENDENT ENGINEER
|
March 1, 2004 |
|
MOHD MOVEEN Vs. STATE OF U P
|
February 23, 2004 |
|
MOHD QADIR Vs. STATE OF U P
|
September 13, 2004 |
|
MOHD RASHID Vs. STATE OF UTTAR PRADESH
|
April 2, 2004 |
|
MOHD SHAHBAN Vs. STATE OF U P
|
January 23, 2004 |
|
MOHD SHAMIM Vs. CHANDRA KUMAR
|
April 28, 2004 |
|
MOHD TAHIR; AFZAL AHMAD Vs. STATE OF U P
|
March 25, 2004 |
|
MOHD TAYYAB Vs. STATE OF U P
|
July 27, 2004 |
|
MOHD YUSUF Vs. BOARD OF REVENUE
|
September 16, 2004 |
|
MOHD. DAUD Vs. IIIRD ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
|
February 9, 2004 |
|
MOHD. HANIF Vs. IXTH ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR AND OTHERS
|
August 6, 2004 |
|
MOHD. HASIM Vs. STATE OF U.P.
|
January 20, 2004 |
|
Mohd. Kasim Vs. Asghar Ali etc.
|
April 22, 2004 |
|
Mohd. Shamim Vs. Intezar Ahmad
|
April 8, 2004 |
|
MOHD. UMAR Vs. STATE OF U.P.
|
April 28, 2004 |
|
Mohd.Tahir; Afzal Ahmad and Ors.; Arif Ghani Khan Vs. State of U.P.& Ors.
|
March 25, 2004 |
|
MOHI UDDIN Vs. BOARD OF REVENUE
|
January 7, 2004 |
|
MOINUDDIN
Vs. UNION OF INDIA UOI
|
October 26, 2004 |
|
MOINUDDIN ALIAS PHAKKAR Vs. STATE OF U P
|
August 17, 2004 |
|
MOLID ARSHAD Vs. UNION OF INDIA
|
October 30, 2004 |
|
MOM RAJ Vs. STATE OF U P
|
July 26, 2004 |
|
MORADABAD DEVELOPMENT AUTHORITY Vs. SAMI AHMAD
|
March 5, 2004 |
|
MORADABAD DEVELOPMENT AUTHORITY Vs. SRI SUSHIL TYAGI D K TYAGI U P STATE
|
March 19, 2004 |
|
MORADABAD DEVELOPMENT AUTHORITY Vs. HUSSAIN BUX
|
March 15, 2004 |
|
MORADABAD DEVELOPMENT AUTHORITY MORADABAD Vs. CHIDDA
|
March 3, 2004 |
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MOTI LAL Vs. THE CHAIRMAN, ARMY SCHOOL, ALLAHABAD, AND OTHERS
|
January 30, 2004 |
|
MOTI LAL SHUKLA Vs. SMT. RAMA DEVI AND ANR.
|
December 20, 2004 |
|
MOTOR AND GENERAL FINANCE LTD Vs. COMMISSIONER OF TRADE TAX
|
November 5, 2004 |
|
MRITUNJAY MISHRA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LUCKNOW
|
November 18, 2004 |
|
MST. LAKHRAJI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
September 22, 2004 |
|
MUBEEN AHMAD Vs. UNION OF INDIA
|
February 13, 2004 |
|
MUINUDDIN Vs. SHIV RAJ SINGH
|
August 24, 2004 |
|
Mukesh Kumar Singhal Vs. State Bank of India and others
|
April 13, 2004 |
|
MUKESH RASTOGI Vs. DEEKSHA RASTOGI
|
January 30, 2004 |
|
MUKESH SINGH Vs. STATE OF U P
|
December 7, 2004 |
|
MUKHYA NAGAR ADHIKARI NAGAR NIGAM Vs. RAMAN KUMAR SINGH
|
May 11, 2004 |
|
MUKTESH WAR PRASAD Vs. DHARAM PAL
|
April 21, 2004 |
|
MUMTAZ Vs. STATE OF U P
|
July 7, 2004 |
|
MUMTAZ KHAN Vs. STATE OF U.P. AND OTHERS
|
July 13, 2004 |
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MUNDRI LAL Vs. SUSHILA RANI
|
August 24, 2004 |
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MUNICIPAL BOARD GORAKHPUR Vs. IST A D J GORAKHPUR
|
August 25, 2004 |
|
MUNICIPAL BOARD NAGAR PALIKA Vs. DISTRICT JUDGE
|
February 5, 2004 |
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MUNICIPAL BOARD RAM NAGAR Vs. SHANT NARAIN PANDEY
|
December 15, 2004 |
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MUNNA AND WASIULLAH AND NAIMULLAH Vs. SUPERINTENDENT DISTRICT JAIL BASTI
|
September 23, 2004 |
|
MUNNA LAL AGARWAL Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE MATHURA
|
October 27, 2004 |
|
MUNNA LAL MISHRA Vs. NAGAR NIGAM
|
August 27, 2004 |
|
MUNNI Vs. ZAREENA BEGUM
|
March 13, 2004 |
|
MUNNI Vs. ZAREENA BEGUM
|
March 11, 2004 |
|
MUNNI DEVI Vs. STATE OF U P
|
July 27, 2004 |
|
MUNNI DEVI Vs. IIND A D J
|
November 3, 2004 |
|
MUNNI DEVI ALIAS RAJESWARI Vs. KSHETRA PAL SINGH
|
August 13, 2004 |
|
MUNSHI SINGH Vs. STATE
|
March 16, 2004 |
|
MURARI LAL SRI RAMNATH Vs. DISTRICT JUDGE PRESCRIBED AUTHORITY V ADDL CIVIL JUDGE MEENA
|
November 30, 2004 |
|
MURLI LAL SRIVASTAVA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
April 30, 2004 |
|
MURLIDHAR TRIPATHI Vs. CHANDRA VIJAI SINGH
|
September 17, 2004 |
|
MUSHTAQ Vs. STATE OF U P
|
August 11, 2004 |
|
MUSHTAQ Vs. STATE OF U.P.
|
April 9, 2004 |
|
NADEEM APARTMENTS PVT LTD Vs. STATE OF U P
|
April 15, 2004 |
|
NADIM AHMAD Vs. REGIONAL SECRETARY HIGH SCHOOL INTERMEDIATE BOARD
|
March 23, 2004 |
|
NAGAR MAHAPALIKA Vs. PRESIDING OFFICER LABOUR COURT AND STATE OF U P
|
November 23, 2004 |
|
NAGAR NIGAM Vs. GORAKHPUR DEVELOPMENT AUTHORITY
|
July 23, 2004 |
|
NAGAR PALIKA ALIGARH Vs. TIKA RAM CHARITABLE FAMILY TRUST
|
December 8, 2004 |
|
NAGAR PALIKA PARISHAD Vs. RAMJAS RAM
|
July 7, 2004 |
|
NAGAR PALIKA PARISHAD GHAZIABAD Vs. DISTRICT JUDGE GHAZIABAD
|
November 18, 2004 |
|
NAGAR PANCHAYAT Vs. PRESIDING OFFICER LABOUR COURT SHRI MAHBOOB DEEPAK S O CHARAN SINGH AND
|
September 3, 2004 |
|
NAIM UDDIN ALIAS NAIM AHMAD Vs. DISTRICT JUDGE
|
August 20, 2004 |
|
NALINI AND ASSOCIATES Vs. STATE OF U P
|
February 16, 2004 |
|
NANAK CHAND Vs. STATE OF U P
|
February 23, 2004 |
|
NANAK CHAND SHARMA Vs. DIRECTOR GENERAL FAMILY WELFARE
|
February 27, 2004 |
|
NAND AUTO HIRE PURCHASE P LTD Vs. REGIONAL TRANSPORT OFFICER
|
April 6, 2004 |
|
NAND KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 3, 2004 |
|
NAND KUMAR MEHRA Vs. RENT CONTROL AND EVICTION OFFICER, MORADABAD AND OTHERS
|
March 23, 2004 |
|
NAND KUMAR RAJPUT Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
April 1, 2004 |
|
NAND KUMAR SINGH Vs. SACHIV GANNA VIKASH CHINI UDYOG
|
April 30, 2004 |
|
NAND LAL SARAN MEHROTRA Vs. STATE OF U P
|
February 16, 2004 |
|
NAND RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNOR AND OTHERS
|
November 1, 2004 |
|
NAND RANI Vs. CIVIL JUDGE JUNIOR DIVISION PILIBHAT
|
February 23, 2004 |
|
NANDA AGRAWAL Vs. MATRI MANDIR VARANASI
|
August 26, 2004 |
|
NANDANI DEVI SMT Vs. IST ADDITIONAL DISTRICT JUDGE
|
September 2, 2004 |
|
NANDGANJ SIHORI SUGAR CO LTD Vs. PRESIDING OFFICER LABOUR COURT VARANASI
|
November 16, 2004 |
|
NANHEY Vs. HARISH CHANDRA GUPTA
|
November 23, 2004 |
|
NANHEY KHAN Vs. ADDITIONAL DISTRICT JUDGE
|
December 14, 2004 |
|
NANHEY LAL Vs. STATE OF U P
|
October 4, 2004 |
|
NANKA Vs. STATE OF U P
|
April 13, 2004 |
|
NANKOO AND BADRI Vs. STATE OF U P
|
May 10, 2004 |
|
NANKU Vs. KAILASH AND OTHERS
|
August 23, 2004 |
|
NAR SINGH Vs. STATE
|
May 14, 2004 |
|
NARAIN Vs. STATE
|
September 16, 2004 |
|
NARAIN DAS Vs. PUKKHA
|
November 1, 2004 |
|
NARAIN MISHRA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
January 27, 2004 |
|
NARAIN PRASAD Vs. IXTH A D J
|
January 13, 2004 |
|
NARAINI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE
|
November 1, 2004 |
|
NARAYAN RAI Vs. STATE OF U P
|
January 22, 2004 |
|
NARAYAN SINGH Vs. STATE OF U P
|
March 12, 2004 |
|
NARAYAN SOAP WORKS PRADEEP KUMAR GUPTA Vs. ADDL COMMISSIONER TRADE TAX TRADE TAX OFFICER
|
November 10, 2004 |
|
NARENDRA KUMAR Vs. PRESIDING COFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
October 8, 2004 |
|
NARENDRA KUMAR Vs. COLLECTOR
|
March 23, 2004 |
|
NARENDRA KUMAR Vs. RAMESHWAR DAYAL
|
April 19, 2004 |
|
NARENDRA KUMAR SHARMA Vs. RENT CONTROL AND EVICTION OFFICER
|
August 25, 2004 |
|
NARENDRA KUMAR SHUKLA Vs. UNION OF INDIA
|
March 12, 2004 |
|
NARENDRA KUMAR SINGH YADAV Vs. STATE OF U P
|
August 17, 2004 |
|
NARENDRA SINGH Vs. DEPUTY DIRECTOR OF EDUCATION AGRA
|
March 11, 2004 |
|
NARENDRA SINGH Vs. SMT. LEELA MATHUR AND OTHERS
|
August 4, 2004 |
|
NARESH CHANDRA KAPOOR Vs. OPS MALIK
|
January 27, 2004 |
|
NARESH JAGPAL SHYAM SINGH SOHAN AND BHARAT MAHENDRA SINGH Vs. STATE OF U P
|
May 19, 2004 |
|
NARESH KUMAR Vs. STATE OF U.P. AND ORS.
|
July 7, 2004 |
|
Naresh Pal Singh Vs. L.M.C.
|
March 5, 2004 |
|
NARESH SHUKLA Vs. UNION OF INDIA AND OTHERS
|
March 18, 2004 |
|
NARGIS Vs. STATE OF U P
|
September 28, 2004 |
|
NARING BAHADUR SINGH Vs. DIN DAYAL UPADHYAY GORAKHPUR UNIVERSITY
|
July 6, 2004 |
|
NARPAT SINGH Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 13, 2004 |
|
NASEEB AHMAD Vs. STATE OF U P
|
September 23, 2004 |
|
NASIR Vs. STATE OF U.P.
|
February 9, 2004 |
|
NASIR Vs. STATE OF U.P.
|
November 30, 2004 |
|
NASRUDDIN Vs. ADDITIONAL COMMISSIONER FAIZABAD DIVISION
|
August 4, 2004 |
|
NATH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
October 25, 2004 |
|
NATH SURESH CHAND RAM NARESH Vs. COMMISSIONER OF INCOME TAX
|
December 15, 2004 |
|
NATHA RAM PATHAK Vs. DIRECTOR PRASHIKSHAN EVAM SEVAYOJAN
|
August 19, 2004 |
|
NATHOO LAL Vs. STATE OF U P
|
July 7, 2004 |
|
NATHU RAM Vs. SATYA NARAIN
|
October 4, 2004 |
|
NATHU SINGH Vs. STATE
|
January 22, 2004 |
|
NATHUNEE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
November 16, 2004 |
|
NATIONAL INSURANCE CO LIMITED Vs. JAI PRAKASH TRIPATHI
|
January 28, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SATYA PRAKASH
|
August 11, 2004 |
|
NATIONAL INSURANCE CO. LTD Vs. SEETA DEVI
|
March 12, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. TOLA
|
September 20, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ABHIAI RAJ SINGH
|
September 16, 2004 |
|
NATIONAL TEXTILE CORPORATION U P LIMITED Vs. STATE OF U P
|
September 14, 2004 |
|
NATTHU Vs. STATE OF U P
|
August 9, 2004 |
|
NAUKHEZ KHAN Vs. SAKHAWAT ULLAH
|
September 24, 2004 |
|
NAUNIHAL SINGH Vs. STATE OF U P
|
March 10, 2004 |
|
NAUSHAD Vs. STATE OF U P
|
July 7, 2004 |
|
NAVEEN CHANDRA ASTHANA Vs. RAM LALI SINGH D I O S MAU
|
February 20, 2004 |
|
NAVIN CHANDRA Vs. BASIC SHIKSHA ADHIKARI ETAH
|
November 30, 2004 |
|
NAVIN SINGH Vs. JYOTI PARASHAR
|
July 30, 2004 |
|
NAVITA SHARMA Vs. STATE OF UTTAR PRADESH
|
March 11, 2004 |
|
NAZEER AHMAD Vs. DISTRICT JUDGE AND ORS.
|
November 9, 2004 |
|
NAZRUDDIN Vs. STATE OF U P
|
March 15, 2004 |
|
NEELU AGRAWAL Vs. D I O S
|
May 14, 2004 |
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NEELU AGRAWAL SANJIV KUMAR AGRAWAL Vs. DISTRICT INSPECTOR OF SCHOOLS COMMITTEE OF MANAGEMENT SUGRA
|
April 5, 2004 |
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NEERA CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA UOI
|
July 26, 2004 |
|
NEERAJ TYAGI Vs. STATE OF U P
|
December 20, 2004 |
|
NELCO (INDIA) (P) LTD. Vs. CIT
|
August 26, 2004 |
|
NETRAM GANGWAR MITHAI LAL GANGWAR Vs. STATE OF U P
|
May 14, 2004 |
|
New Friends Sahakari Awas Samiti Vs. State
|
January 8, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAMIULLAH KHAN
|
February 6, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. NEERU DABUR
|
December 9, 2004 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KALAWATI AND OTHERS
|
December 22, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MANJU GARGE
|
January 9, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KARAN SINGH
|
March 23, 2004 |
|
NEW INDIA ASSURANCE COMPANYLTD Vs. JANARDAN MISHRA
|
July 30, 2004 |
|
NEW INDIA IASSURANCE CO LTD Vs. NEERA DABUR
|
December 18, 2004 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DESH RAJ SHIV CHARAN
|
March 31, 2004 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DABUR CONTAINERS PVT LTD
|
February 11, 2004 |
|
NEW OKHLA INDUSTRIES DEVELOPMENT AUTHORITY Vs. POORAN SINGH
|
January 12, 2004 |
|
NIHAL Vs. DISTRICT JUDGE
|
September 16, 2004 |
|
NIHAL AHMAD Vs. DISTRICT JUDGE SIDDHARTH NAGAR
|
August 24, 2004 |
|
NIRAJA SHARMA Vs. DIRECTOR OF EDUCATION (MADH MIK) P.P. LUCKNOW
|
March 2, 2004 |
|
NIRANJAN SINGH Vs. STATE OF U P
|
August 25, 2004 |
|
NIRANJAN SINGH Vs. STATE OF U P
|
December 7, 2004 |
|
NIRJA SHARMA HIMALAYA PARASAR Vs. DIRECTOR OF EDUCATIONMADHYAMIK
|
March 23, 2004 |
|
NIRMALA DEVI Vs. RAM SAHAI
|
April 21, 2004 |
|
NITIN KUMAR GUPTA Vs. STATE OF U P
|
September 15, 2004 |
|
NIWAS Vs. VTH ADDITIONAL DISTRICT JUDGE MORADABAD
|
February 23, 2004 |
|
NIWAS AGARWAL Vs. UP ZILA MAGISTRATE
|
August 16, 2004 |
|
NO 13944536 SEP/NURSING ASSISTANT RAM MANORATH Vs. UNION OF INDIA
|
March 23, 2004 |
|
NO 13960370 - ANK NA B K S YADAV Vs. CHIEF OF THE ARMY STAFF
|
September 9, 2004 |
|
NO EX-6803526 LNK NA UMA SHANKAR RAI SRI JAMUNA RAI Vs. UNION OF INDIA
|
October 12, 2004 |
|
NOOR MOHAMMAD Vs. SATYA NARAIN
|
December 13, 2004 |
|
NOORJAHAN Vs. DISTRICT JUDGE MIRZAPUR
|
October 12, 2004 |
|
NORTHERN COAL FIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 6, 2004 |
|
NORTHERN COALFIELDS LTD Vs. KRISHNA AND COMPANY
|
April 1, 2004 |
|
NORTHERN DOORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2004 |
|
NOTIFIED AREA TITRON Vs. THIRD ADDL DISTRICT JUDGE
|
May 18, 2004 |
|
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE
|
April 29, 2004 |
|
O P FRANK S O LATE SHRI G D FRANK Vs. DEPUTY LABOUR COMMISSIONER STATE OF U P AND INGRAHAM INSTITUTE
|
October 27, 2004 |
|
O P S MALIK NARESH CHANDRA KAPOOR Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
October 25, 2004 |
|
O.P.S.Malik in Naresh Chandra Kapoor Vs. O.P.S.Malik & Anr.
|
January 27, 2004 |
|
OBAIDUR-RAHMAN Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
February 23, 2004 |
|
OFFICIAL LIQUIDATOR Vs. VINAY BAGAL
|
February 3, 2004 |
|
OM GIRI CHELA LATE SRI ARJUN GIRI Vs. MANDIR SHIV JEE MAHARAJ BIRAJMAN
|
July 27, 2004 |
|
OM NARAIN PANDEY Vs. STATE OF UTTAR PRADESH
|
April 29, 2004 |
|
OM PRAKASH Vs. STATE OF U P
|
March 25, 2004 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
April 19, 2004 |
|
OM PRAKASH Vs. PRAKASH CHAND
|
July 8, 2004 |
|
OM PRAKASH Vs. U P POWER CORPORATION LTD
|
January 8, 2004 |
|
OM PRAKASH Vs. STATE OF U P
|
August 12, 2004 |
|
OM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE COURT NO IX DEORIA
|
November 30, 2004 |
|
OM PRAKASH CHATAK Vs. STATE OF U P
|
December 13, 2004 |
|
OM PRAKASH MISHRA Vs. DISTRICT JUDGE
|
September 3, 2004 |
|
OM PRAKASH SINGH Vs. STATE OF U P
|
August 17, 2004 |
|
OM PRAKASH TIWARI Vs. UNION OF INDIA
|
July 21, 2004 |
|
OM PRAKASH YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
April 8, 2004 |
|
OMVIR SINGH Vs. STATE OF U P
|
January 28, 2004 |
|
ONKAR AND ORS. Vs. STATE OF U.P. AND ORS.
|
August 20, 2004 |
|
ORIENT ARTS AND CRAFTS
Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. HARI NARAYAN THATHERA
|
August 11, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. CHAMPA DEVI
|
August 11, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. JANNAT UL FIRDAUS
|
September 14, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. STATE OF U P
|
May 10, 2004 |
|
ORIENTAL INSURANCE CO. LTD Vs. LAJJAWATI
|
December 1, 2004 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARGIS
|
February 12, 2004 |
|
ORIENTAL TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2004 |
|
P K GAUR Vs. STATE OF U P
|
May 14, 2004 |
|
P N SHUKLA Vs. COMMISSIONER OF INCOME TAX
|
October 29, 2004 |
|
P RAM MURTHY Vs. STATE OF U P
|
October 8, 2004 |
|
PACKARD TIMES PVT. LTD Vs. COMMISSIONER OF SALES TAX
|
July 9, 2004 |
|
PADAM NAYAN GUPTA Vs. STATE OF U P
|
October 27, 2004 |
|
PADMA TANDON Vs. DISTRICT JUDGE
|
September 9, 2004 |
|
PADMAKAR TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION TH REGION
|
July 16, 2004 |
|
Pahalwan/Suresh Vs. State
|
October 20, 2004 |
|
PALLA Vs. STATE OF U P
|
February 20, 2004 |
|
PAN KUMARI Vs. BOARD OF REVENUE, U.P. ALLAHABAD.
|
September 10, 2004 |
|
PANCH LAL Vs. STATE OF U P
|
December 22, 2004 |
|
PANCHOO RAM Vs. STATE OF U P
|
May 10, 2004 |
|
PANCHU RAM Vs. STATE OF U P
|
February 20, 2004 |
|
PANDHARI Vs. STATE OF U.P.
|
May 6, 2004 |
|
PANDHARI YADAV Vs. STATE OF U P
|
April 15, 2004 |
|
PANKAJ DEO MISHRA Vs. STATE OF U P
|
January 23, 2004 |
|
PANKAJ KUMAR AGARWAL MANOJ KUMAR AGARWAL Vs. UNION OF INDIA
|
July 21, 2004 |
|
PAPPU SINGH Vs. RAVINDRA NATH DUBEY
|
August 17, 2004 |
|
PARAM SINGH Vs. STATE OF U P
|
March 12, 2004 |
|
PARAMSHILA DEVI Vs. KAMLESH KUMAR PAL
|
December 23, 2004 |
|
PARAS NATH CHATURVEDI HARKHALI CHATURVEDI Vs. ADDL DIRECTOR MEDICAL HEALTH AND FAMILY WELFARE DIVISION
|
April 22, 2004 |
|
PARAS NATH SINGH Vs. UNION OF INDIA
|
August 9, 2004 |
|
PARAS NATH YADAV Vs. STATE OF U P
|
November 23, 2004 |
|
PARAS RAM Vs. STATE OF U P
|
April 22, 2004 |
|
PARASU RAM Vs. STATE OF U P
|
April 21, 2004 |
|
PARBHASH CHANDRA JAIN D Vs. A D J SPECIAL JUDGE ESSENTIAL COMMODITIES ACT
|
August 10, 2004 |
|
PARDESHI Vs. ADDITIONAL COMMISSIONER JUDICIAL/FIRST VARANASI
|
February 25, 2004 |
|
PARMAL Vs. STATE OF U P
|
April 1, 2004 |
|
PARMATMA YADAV AND RAJESH SHAHI Vs. STATE OF U P
|
May 28, 2004 |
|
PARSADI Vs. COLLECTOR, DISTRICT HARDOI AND OTHERS
|
June 24, 2004 |
|
PASHUPATI SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 29, 2004 |
|
PATI RAM Vs. STATE OF U P
|
March 23, 2004 |
|
Pawan Kumar Vs. Lala Ram
|
February 24, 2004 |
|
PEE AAR STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2004 |
|
PEETAM Vs. SATISH CHANDRA TRIPATHI
|
November 16, 2004 |
|
PERIYAR RAM SWAROOP RAM NATH BALIKA INTER COLLEGE Vs. STATE OF U P
|
August 3, 2004 |
|
Phool Chand Vs. Ram Singh
|
January 5, 2004 |
|
PHOOL CHAND SINGH Vs. RAM KHELAWAN
|
September 13, 2004 |
|
PHOOLAN DEVI Vs. STATE OF U.P. AND OTHERS
|
February 12, 2004 |
|
PHOOLMATI DEVI Vs. MANIK LAL
|
December 13, 2004 |
|
PHULESHWAR Vs. MAYA NIRANJAN
|
November 5, 2004 |
|
PHULESHWAR Vs. SANTWANA TIWARI
|
September 20, 2004 |
|
PIAREY LAL Vs. COMMISSIONER OF INCOME TAX
|
September 28, 2004 |
|
PIYUSH KUMAR CHATURVEDI DR Vs. SPECIAL JUDGE S C S T ACT
|
September 28, 2004 |
|
PIYUSH NARAIN DUBEY Vs. RENT CONTROL AND EVICTION OFFICER I
|
May 14, 2004 |
|
PLOT HOLDERS ASSOCIATION Vs. STATE OF U P
|
March 15, 2004 |
|
POORAN Vs. STATE OF U P
|
April 21, 2004 |
|
POORAN CHAND JAIN Vs. IXTH A D J
|
September 23, 2004 |
|
POORAN DEVI Vs. CHIEF ENGINEER ELECTRICITY BOARD
|
May 27, 2004 |
|
PRABANDHAK SABHA RAUHATA UCHCHATAR MADHYAMIK VIDYALAYA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
|
July 20, 2004 |
|
PRABHA MISRA INITIALLY DIXIT Vs. DISTRICT JUDGE
|
October 1, 2004 |
|
PRABHAKANT SHUKLA Vs. PRESIDING OFFICER LABOUR COURT
|
July 20, 2004 |
|
PRABHASH CHANDRA JAIN Vs. ADDL DISTRICT JUDGE/SPECIAL JUDGE E C ACT ETAWAH
|
August 10, 2004 |
|
PRADEEP CHAUBEY Vs. STATE OF U P
|
December 17, 2004 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
May 12, 2004 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
March 31, 2004 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
February 13, 2004 |
|
Pradeep Kumar Vs. State
|
October 29, 2004 |
|
PRADEEP KUMAR CHAUDHARY Vs. UNION OF INDIA
|
July 22, 2004 |
|
PRADEEP SINGH Vs. COMMISSION, ALLAHABAD DIVISION AND ANOTHER
|
May 13, 2004 |
|
PRAHLAD Vs. STATE OF U P
|
April 30, 2004 |
|
PRAHLAD DAS AND ANR. ETC. Vs. RAM BABU AGRAWAL
|
November 9, 2004 |
|
Prakash Vs. State
|
January 6, 2004 |
|
PRAKASH CHANDRA GUPTA Vs. DISTRICT JUDGE, UNNAO AND OTHERS
|
September 15, 2004 |
|
PRAKASH CHANDRA MISHRA Vs. RAJENDRA PRASAD GUPTA
|
February 6, 2004 |
|
PRAKASH CHANDRA SHARMA Vs. NAGAR PALIKA
|
November 8, 2004 |
|
PRAKHAR SRIVASTAVA Vs. CHAIRMAN CPMT EXAMINATION-2002
|
March 19, 2004 |
|
PRAMOD CHANDRA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
November 2, 2004 |
|
PRAMOD KUMAR Vs. PUNJAB NATIONAL BANK DEOBAND
|
August 16, 2004 |
|
PRAMOD KUMAR Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
|
August 24, 2004 |
|
PRAMOD KUMAR GUPTA Vs. IST ADDL D J ETAH
|
February 12, 2004 |
|
PRAMOD KUMAR SETHI Vs. STATE OF U P
|
March 10, 2004 |
|
Pranveer Singh Vs. State of Uttaranchal and others
|
June 7, 2004 |
|
PRATAP NARAIN Vs. IIND ADDITIONAL DISTRICT JUDGE
|
August 4, 2004 |
|
PRATAP SINGH Vs. DIRECTOR OF EDUCATION SECONDARY
|
September 30, 2004 |
|
Prayag Singh and Ors. Vs. State of U.P.
|
September 1, 2004 |
|
PRAYAG SINGH MAINPURI Vs. STATE OF U P
|
September 1, 2004 |
|
PREETAM Vs. STATE OF U P
|
April 23, 2004 |
|
PREETAM Vs. STATE
|
March 23, 2004 |
|
PREETAM PRASAD Vs. STATE OF U P
|
March 19, 2004 |
|
PREM BALA FAUJDAR JALJEET SINGH Vs. STATE OF U P
|
March 31, 2004 |
|
PREM CHAND Vs. STATE OF U P
|
April 1, 2004 |
|
PREM CHAND SINGH Vs. STATE OF U P
|
April 15, 2004 |
|
PREM CHANDRA YADAV ASSISTANT TEACHER CANTONMENT BOARD BOYS PRIMARY SECTION Vs. CANTONMENT BOARD
|
April 6, 2004 |
|
PREM DAS SATSANGI Vs. XTH ADDL DISTRICT JUDGE GHAZIABAD
|
February 6, 2004 |
|
PREM DAYAL Vs. PRESIDING OFFICER LABOUR COURT AGRA
|
November 17, 2004 |
|
PREM KUMAR MISRA Vs. STATE OF U P
|
March 19, 2004 |
|
PREM KUMARI MEHROTRA Vs. XIIITH ADDITIONAL DISTRICT JUDGE
|
March 12, 2004 |
|
PREM LAL Vs. STATE OF U P
|
November 18, 2004 |
|
PREM NARAIN Vs. SHIV PATI
|
September 24, 2004 |
|
PREM NATH SONKAR @ VARUN Vs. STATE OF U.P.
|
August 9, 2004 |
|
PREM PAL Vs. STATE OF U P
|
March 31, 2004 |
|
PREM PAL SINGH Vs. POKAR RAM
|
December 8, 2004 |
|
PREM PRAKASH Vs. STATE OF U P
|
April 15, 2004 |
|
PREM RAI Vs. DEALERS SELECTION BOARD
|
July 8, 2004 |
|
PREM RAJ SINGH Vs. D.S. BENS, MANAGING DIRECTOR U.P. CO-OPERATIVE FEDERATION
|
February 5, 2004 |
|
Prem Shankar Vs. Ramesh Chandra
|
October 5, 2004 |
|
PREM SHANKER Vs. STATE OF U P
|
May 27, 2004 |
|
PREM SHANKER SINGH Vs. ACCOUNTS OFFICER OFFICE OF B S A BALLIA
|
September 14, 2004 |
|
PREM SINGH Vs. DISTRICT MAGISTRATE DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
March 1, 2004 |
|
PREM SINGH SUCHCHA Vs. STATE OF U P
|
July 15, 2004 |
|
PREMA DEVI Vs. ASHOK KUMAR SETH
|
May 24, 2004 |
|
PREMA DEVI RADHA CHARAN LAL SINCE DEAD Vs. STATE OF U P
|
February 10, 2004 |
|
PREMIER VINYL FLOORING LTD Vs. COMMISSIONER OF SALES TAX
|
February 17, 2004 |
|
PREMIER VINYL FLOORING LTD Vs. COMMISSIONER OF TRADE TAX
|
October 26, 2004 |
|
PREMWATI Vs. JAGDISH PRASAD D
|
November 3, 2004 |
|
PRIVATE BAS SANCHALAK KALYAN SAMITI Vs. STATE OF UTTAR PRADESH
|
March 23, 2004 |
|
PRIYAMBADA TRIPATHI Vs. ONKAR NATH KHANDELWAL
|
August 4, 2004 |
|
PROFESSOR G K RAI Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
May 25, 2004 |
|
PROVINCIAL MEDICAL SERVICES ASSOCIATION Vs. STATE OF U P
|
August 18, 2004 |
|
PT LASHKARI RAM Vs. COMMISSIONER OF INCOME TAX
|
July 30, 2004 |
|
PT SUNDER LAL TIWARI INTER COLLEGE Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
August 20, 2004 |
|
PUNJAB FURNITURES Vs. COMMISSIONER OF SALES TAX
|
September 15, 2004 |
|
Punpun Vs. Radhey Shyam
|
April 19, 2004 |
|
PURNIMA SINGH Vs. STATE OF U P
|
November 10, 2004 |
|
PURSHOTAM DASS Vs. VIDYAWATI
|
May 14, 2004 |
|
Purshottam Narain Vs. Gaon Sabha
|
February 10, 2004 |
|
PUSHPA Vs. STATE OF U P
|
July 16, 2004 |
|
PUSHPA DEVI Vs. STATE OF U P
|
December 9, 2004 |
|
PUSHPA SAXENA Vs. STATE OF U P
|
November 19, 2004 |
|
PUSHPENDRA SINGH Vs. STATE OF UP
|
December 22, 2004 |
|
PUTLI BIBI Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2004 |
|
PYARE LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 11, 2004 |
|
PYARE LAL Vs. STATE OF U P
|
May 27, 2004 |
|
PYARE LAL AND OTHERS Vs. STATE OF U.P.
|
April 28, 2004 |
|
QAIYYUM Vs. STATE OF U P
|
November 29, 2004 |
|
QAMRUDDIN Vs. DISTRICT MAGISTRATE
|
August 26, 2004 |
|
QUALITY TRADERS Vs. UNION OF INDIA
|
April 28, 2004 |
|
QUDSIA SHAFQAT Vs. ALIGARH MUSLIM UNIVERSITY
|
November 3, 2004 |
|
R B DIXIT Vs. UNION OF INDIA
|
October 14, 2004 |
|
R K DEWAN Vs. STATE OF U P
|
December 23, 2004 |
|
R K DUBE SRI BRINDABAN DUBE Vs. LABOUR COURT AND POYSHA INDUSTRIAL COMPANY LTD
|
July 9, 2004 |
|
R K KULSHRESTHA Vs. STATE OF U P
|
April 27, 2004 |
|
R K MITTAL Vs. STATE OF U P
|
March 17, 2004 |
|
R K PRODUCTS Vs. KOTHARI PRODUCTS LTD
|
April 15, 2004 |
|
R K SARASWAT Vs. STATE OF U P
|
January 27, 2004 |
|
R P GARG Vs. INDIAN OIL CORPORATION LTD
|
September 27, 2004 |
|
R P SHARMA Vs. STATE OF U P
|
February 12, 2004 |
|
R P SRIVASTAVA Vs. ADDL DISTRICT MAGISTRATE R C O CA
|
November 2, 2004 |
|
R R BRICK FACTORY Vs. COMMISSIONER OF SALE TAX
|
May 18, 2004 |
|
R S KHAN Vs. STATE OF U P
|
December 13, 2004 |
|
R S TRIPATHI Vs. BANK OF BARODA CENTRAL OFFICE
|
February 24, 2004 |
|
R.B. DIXIT Vs. UNION OF INDIA AND OTHERS
|
December 25, 2004 |
|
R.R. ENGINEERING CO. Vs. COMMISSIONER OF SALES TAX
|
July 9, 2004 |
|
RABHUBAR DAYAL Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
May 28, 2004 |
|
RADHA BALLABH SATISH CHANDRA Vs. COMMISSIONER OF SALES TAX
|
December 17, 2004 |
|
RADHA BALLABH SATISH CHANDRA Vs. COMMISSIONER OF SALES TAX
|
January 14, 2004 |
|
RADHA DEVI SMT Vs. ADDITIONAL DISTRICT JUDGE
|
October 29, 2004 |
|
RADHA KRISHNA Vs. BRIJ KISHORE
|
July 27, 2004 |
|
RADHA KRISHNA Vs. RAVINDRA MOHAN
|
November 29, 2004 |
|
RADHA MOHAN SINGH Vs. STATE
|
April 16, 2004 |
|
RADHA RAMAN MAHAVIDHYALAYA ADARAH VIDHYAPITH Vs. STATE OF U P
|
November 1, 2004 |
|
RADHEY SHYAM Vs. RAJ KISHORE
|
July 28, 2004 |
|
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
April 6, 2004 |
|
RADHEY SHYAM Vs. STATE OF U P
|
March 26, 2004 |
|
RADHEY SHYAM MISHRA Vs. STATE OF U P
|
December 10, 2004 |
|
RADHEY SHYAM SHUKLA
Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
August 3, 2004 |
|
RAEES Vs. DISTRICT MAGISTRATE KANPUR NAGAR
|
February 13, 2004 |
|
RAFIQ AHMAD ALIAS RAFI Vs. STATE OF U P
|
September 29, 2004 |
|
RAFIQ HUSAIN Vs. UNION OF INDIA
|
February 26, 2004 |
|
RAFIQUE UDDIN Vs. A D J COURT NO 1 AGRA
|
November 17, 2004 |
|
Rafique Uddin and Ors. Vs. Addl. District Judge,Court No.1,Agra & Anr.
|
November 17, 2004 |
|
RAGHU RAJ SHUKLA Vs. IIND ADDITIONAL DISTRICT JUDGE
|
March 16, 2004 |
|
RAGHUBAR DAYAL Vs. COMMISSIONER KANPUR DIVISION KANPUR
|
December 6, 2004 |
|
RAGHUBIR BAL MANDIR ALIGARH Vs. ASSISTANT P F COMMISSIONER AGRA
|
February 19, 2004 |
|
RAGHUBIR SINGH Vs. AGRA CANTONMENT SAHKARI AWAS SAMITILTD
|
March 15, 2004 |
|
RAGHUBIR SINGH Vs. STATE OF U P
|
March 24, 2004 |
|
RAGHUBIR SINGH Vs. STATE OF U P
|
April 6, 2004 |
|
RAGHUBIR SINGH Vs. SHER SINGH
|
May 4, 2004 |
|
RAGHUNANDAN PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 22, 2004 |
|
RAGHUNATH PRASAD Vs. STATE OF U P
|
August 25, 2004 |
|
RAGHUNATH PRASAD UPADHYAY Vs. STATE OF UTTAR PRADESH
|
May 21, 2004 |
|
RAGHURAM GRAH PVT LTD Vs. COMMISSIONER OF C EX SERVICE TAX
|
December 3, 2004 |
|
RAGHUVIR NARAIN RASTOGI Vs. STATE OF U P
|
October 11, 2004 |
|
RAGHVENDRA SINGH Vs. UNION OF INDIA
|
March 4, 2004 |
|
RAHIS ALIAS RAIS Vs. STATE OF U P
|
September 23, 2004 |
|
RAHMATULLAH Vs. CIVIL JUDGE SENIOR DIVISION
|
July 30, 2004 |
|
RAHUL CHANDRA Vs. STATE OF U.P.
|
March 17, 2004 |
|
RAHUL NARAYAN RAI Vs. JOINT DIRECTOR OF EDUCATION
|
February 6, 2004 |
|
RAI BAREILLY FLOUR MILLS Vs. TRADE TAX TRIBUNAL
|
May 14, 2004 |
|
RAIL VIHAR KALYAN SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
|
October 14, 2004 |
|
RAINA Vs. HARI MOHAN BUDHAULIA
|
August 23, 2004 |
|
RAJ BAHADUR Vs. STATE OF U P
|
December 17, 2004 |
|
RAJ BAHADUR (DEAD)THROUGH LRS. AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
December 14, 2004 |
|
RAJ BAHADUR VERMA Vs. STATE OF UTTAR PRADESH
|
February 16, 2004 |
|
RAJ DEV Vs. R.K. TYAGI
|
December 14, 2004 |
|
RAJ DULARI Vs. STATE
|
March 23, 2004 |
|
RAJ KUMAR Vs. STATE OF U P
|
April 22, 2004 |
|
RAJ KUMAR Vs. STATE OF U P
|
November 2, 2004 |
|
RAJ KUMAR AND OTHERS Vs. ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
April 28, 2004 |
|
RAJ KUMAR GUPTA Vs. CHIEF OF THE ARMY STAFF DEPUTY DIRECTORATE GENERAL DSC GENERAL STAFF BRANCH
|
September 17, 2004 |
|
RAJ KUMAR KATIYAR AND ANR. Vs. JAI PRAKASH RAI, DIOS
|
February 10, 2004 |
|
RAJ KUMAR PUNDIR Vs. STATE OF U P
|
April 8, 2004 |
|
RAJ KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 28, 2004 |
|
RAJ KUMARI GIRI Vs. STATE OF U P
|
October 4, 2004 |
|
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 23, 2004 |
|
RAJ NARAIN Vs. STATE
|
July 16, 2004 |
|
RAJ NARAIN DUBEY Vs. STATE OF U P
|
September 22, 2004 |
|
RAJ NATH SINGH Vs. ADHYAKSHA U P POWER CORPORATION
|
March 23, 2004 |
|
RAJA RAM
Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA
|
December 14, 2004 |
|
RAJA RAM Vs. STATE OF U P
|
March 24, 2004 |
|
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND ANOTHER
|
April 20, 2004 |
|
RAJA SAHAB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 17, 2004 |
|
RAJANI PANDEY Vs. CHIEF OF THE ARMY STAFF, ARMY HEAD QUARTERS, D.H.Q., NEW DELHI AND OTHERS.
|
November 9, 2004 |
|
RAJAT KUMAR Vs. STATE OF U.P.
|
January 7, 2004 |
|
RAJDEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
February 12, 2004 |
|
RAJEEV SINGH Vs. CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY
|
October 1, 2004 |
|
RAJEEV VERMA Vs. STATE OF UTTAR PRADESH
|
March 5, 2004 |
|
Rajeev Verma and Ors. Vs. State of U.P.through SSP,Allahabad & Ors.
|
March 5, 2004 |
|
RAJENDRA Vs. STATE OF U P
|
December 8, 2004 |
|
RAJENDRA Vs. STATE OF U P
|
September 23, 2004 |
|
RAJENDRA KUMAR GUPTA Vs. STATE OF U P
|
March 1, 2004 |
|
RAJENDRA KUMAR MISHRA Vs. UNION OF INDIA
|
October 5, 2004 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF U P
|
November 3, 2004 |
|
RAJENDRA NATH Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
November 2, 2004 |
|
RAJENDRA PRASAD GARG Vs. STATE OF U P
|
December 15, 2004 |
|
RAJENDRA PRASAD SHUKLA Vs. RAM CHANDRA SINGH
|
August 4, 2004 |
|
RAJENDRA PRASAD TRIPATHI Vs. STATE OF U P
|
May 25, 2004 |
|
RAJENDRA SINCE DEAD Vs. STATE OF U P
|
February 16, 2004 |
|
RAJENDRA SINGH Vs. ZILA PARISHAD BIJNOR
|
April 21, 2004 |
|
Rajendra Singh Vs. State
|
April 2, 2004 |
|
RAJESH KUMAR
Vs. COMMITTEE OF MANAGEMENT RASHTRIYA HIGHER SECONDARY SCHOOL
|
April 23, 2004 |
|
RAJESH KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY KANPUR
|
March 4, 2004 |
|
RAJESH KUMAR Vs. STATE OF U P
|
September 21, 2004 |
|
RAJESH KUMAR GUPTA Vs. STATE OF U P
|
October 15, 2004 |
|
RAJESH KUMAR GUPTA Vs. VINOD KUMAR GUPTA AND OTHERS
|
July 29, 2004 |
|
RAJESH KUMAR SINGH Vs. REKHA SINGH
|
August 5, 2004 |
|
RAJESH KUMAR SRI NARBADA SHANKER Vs. STATE OF U P
|
December 21, 2004 |
|
RAJESH KUMAR SRIVASTAVA Vs. A P VERMA
|
January 28, 2004 |
|
RAJESH KUMAR TRIPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE FIRE SERVICE
|
November 11, 2004 |
|
RAJESH KUMAR; NITIN SIROHI Vs. IIT KANPUR
|
March 4, 2004 |
|
RAJESHWAR DAYAL Vs. VITH ADDITIONAL DISTRICT JUDGE
|
November 30, 2004 |
|
RAJESHWAR MISHRA Vs. STATE OF U P
|
December 16, 2004 |
|
RAJESHWAR UPADHYAY Vs. STATE OF U P
|
February 27, 2004 |
|
RAJESHWARI Vs. PREMA AGARWAL
|
October 27, 2004 |
|
RAJESHWARI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
|
May 19, 2004 |
|
RAJESHWARI KUSHWAHA Vs. DISTRICT MAGISTRATE KANPUR NAGAR
|
October 28, 2004 |
|
RAJIV NATH AGRAWAL Vs. ANKUR AGRAWAL
|
September 17, 2004 |
|
RAJIV SHARMA Vs. STATE OF U P
|
April 9, 2004 |
|
RAJNI SHARMA Vs. COMMITTEE OF MANAGEMENT OF CHURCH CITY JUNIOR HIGH SCHOOL
|
November 9, 2004 |
|
RAJPAL SINGH Vs. D I O S
|
May 21, 2004 |
|
RAJPAL SINGH HARI RAM HIRA SINGH COLLECTION AMIN VIJENDRA KUMAR Vs. SHRI UMA KANT COLLECTOR DILIP KUMAR GUPTA ADDITIONAL DISTRICT MAGISTRATE
|
May 19, 2004 |
|
RAJU Vs. STATE OF U P
|
March 16, 2004 |
|
RAJU Vs. UNION OF INDIA AND OTHERS
|
November 16, 2004 |
|
RAJU ALIAS RAM GOPAL Vs. STATE OF U P
|
April 29, 2004 |
|
RAJU GUPTA ALIAS RAJEEV GUPTA Vs. KRISHNA GOPAL RASTOGI
|
February 6, 2004 |
|
RAJWANT PRASAD YADAV
Vs. STATE OF U P
|
December 3, 2004 |
|
RAKESH Vs. STATE
|
March 4, 2004 |
|
RAKESH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 7, 2004 |
|
RAKESH CHANDRA MISRA Vs. STATE OF U P
|
September 16, 2004 |
|
RAKESH CHANDRA MITTAL Vs. ADDI DISTRICT MAGISTRATE
|
April 15, 2004 |
|
Rakesh Chandra Mittal and others Vs. Addl. District Magistrate and another
|
April 15, 2004 |
|
RAKESH KAKKAR Vs. SUBODH MOHAN
|
August 11, 2004 |
|
RAKESH KUMAR Vs. CO-OPERATIVE CANE DEVELOPMENT UNION LTD
|
September 22, 2004 |
|
RAKESH KUMAR Vs. INDUSTRIAL TRIBUNAL1 U P ALLAHABAD
|
November 5, 2004 |
|
RAKESH KUMAR Vs. STATE OF U P
|
October 26, 2004 |
|
RAKESH KUMAR Vs. VTH ADDL DISTRICT AND SESSIONS JUDGE MATHURA
|
October 12, 2004 |
|
RAKESH KUMAR Vs. COLLECTOR
|
July 5, 2004 |
|
RAKESH KUMAR MISRA Vs. K S SAGAR JOINT DIRECTOR LOCAL FUNDS ACCOUNTS HEADQUARTER ALLD
|
February 23, 2004 |
|
RAKESH KUMAR PANDEY
Vs. STATE OF U P
|
December 17, 2004 |
|
RAKESH KUMAR SHARMA Vs. STATE OF U P
|
May 21, 2004 |
|
RAKESH KUMAR TEWARI Vs. SECRETARY HOME DEPARTMENT U P
|
January 9, 2004 |
|
RAKESH KUMAR VERMA Vs. PRATHAMA BANK MORADABAD
|
September 27, 2004 |
|
RAKESH MOHAN PRIVATE TRUST Vs. COMMISSIONER OF WEALTH TAX
|
September 27, 2004 |
|
RAM ADHAR Vs. DHILAI
|
November 20, 2004 |
|
Ram Adhar Vs. State
|
October 11, 2004 |
|
RAM ADHAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
October 12, 2004 |
|
RAM ADHIN SINGH Vs. DISTRICT JUDGE MIRZAPUR
|
October 28, 2004 |
|
RAM AGARWAL Vs. SHEELA DEVI
|
November 30, 2004 |
|
RAM AGYA Vs. BHAGWATI PRASAD
|
December 7, 2004 |
|
RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
November 19, 2004 |
|
RAM ASRAY Vs. DISTRICT JUDGE
|
March 11, 2004 |
|
RAM ASRAY Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
|
July 30, 2004 |
|
RAM AUTAR Vs. RAM PRASAD
|
July 19, 2004 |
|
RAM AUTAR Vs. STATE OF U P
|
May 10, 2004 |
|
RAM AUTAR AGRAWAL Vs. A D J
|
December 22, 2004 |
|
Ram Autar and others Vs. State of Uttaranchal and others
|
April 29, 2004 |
|
RAM AVTAR AGARAWAL Vs. ASHOK KUMAR KANSAL
|
April 12, 2004 |
|
RAM AWADH Vs. STATE OF U P
|
April 7, 2004 |
|
RAM AWADH RAM Vs. STATE OF U P
|
November 20, 2004 |
|
RAM BABI GAJADHAR Vs. STATE OF U P
|
December 17, 2004 |
|
RAM BABU Vs. STATE OF U.P.
|
December 17, 2004 |
|
RAM BABU GUPTA Vs. PRESIDING OFFICER LABOUR COURT
|
November 25, 2004 |
|
RAM BAHADUR Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
March 10, 2004 |
|
RAM BAHADUR ALIAS LAXMI PRASAD Vs. COLLECTOR HAMIRPUR
|
March 19, 2004 |
|
RAM BAHADUR AND ANR. Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ANR.
|
November 2, 2004 |
|
RAM BAHADUR DUBEY Vs. STATE OF U.P.
|
December 2, 2004 |
|
RAM BHAROSE YADAV Vs. DISTRICT MAGISTRATE DEORIA
|
April 20, 2004 |
|
RAM BHAROSHI Vs. STATE OF U P
|
June 14, 2004 |
|
RAM BHAWAN Vs. SAHAYAK ABHIYANTA IVTH LIFT SINCHAI PRAKHAND ALLAHABAD
|
August 2, 2004 |
|
RAM BILAS Vs. IVTH ADDL DISTRICT JUDGE SHAHJAHANPUR
|
October 7, 2004 |
|
RAM BRIKSH SINGH Vs. AMJAD
|
December 22, 2004 |
|
RAM CHANDER NISHAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
September 8, 2004 |
|
RAM CHANDRA Vs. HARI KIRTAN
|
May 12, 2004 |
|
RAM CHANDRA AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 23, 2004 |
|
RAM CHANDRA BHARDWAJ Vs. STATE OF UTTARANCHAL
|
January 21, 2004 |
|
RAM CHANDRA GUPTA Vs. IXTH ADDITIONAL SESSIONS JUDGE AND ORS.
|
December 20, 2004 |
|
RAM CHANDRA TIWARI Vs. UNION OF INDIA
|
March 16, 2004 |
|
RAM CHANDRA VAISH Vs. STATE OF U P
|
September 1, 2004 |
|
RAM CHARAN Vs. STATE
|
May 28, 2004 |
|
RAM CHET AND OTHERS Vs. RAM DAWAR AND OTHERS
|
November 30, 2004 |
|
RAM CHHABILA RAI Vs. STATE OF U.P. AND ORS.
|
November 3, 2004 |
|
RAM DAS GUPTA Vs. BHAJAN PRAKASH GIRHOTRA
|
December 9, 2004 |
|
Ram Dayal Vs. State of U.P.
|
February 11, 2004 |
|
RAM DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
October 8, 2004 |
|
RAM DEO Vs. STATE OF U P
|
January 19, 2004 |
|
RAM DHAYAN SINGH Vs. STATE OF U P
|
March 10, 2004 |
|
RAM DHYAN SINGH Vs. STATE OF U P
|
April 23, 2004 |
|
RAM DULAREY TIWARI Vs. STATE OF U P
|
May 21, 2004 |
|
RAM GOPAL Vs. UP ZILADHIKARI MATHURA
|
July 14, 2004 |
|
RAM GOPAL Vs. STATE OF U.P.
|
September 28, 2004 |
|
RAM GOPAL AND ANOTHER Vs. POORAN CHAND KANODIA
|
September 17, 2004 |
|
Ram Gopal Dubey Vs. State
|
August 27, 2004 |
|
RAM GOVIND TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
October 6, 2004 |
|
RAM JANKI Vs. IIND ADDITIONAL DISTRICT JUDGE
|
December 23, 2004 |
|
RAM JATAN Vs. STATE OF U P
|
April 6, 2004 |
|
RAM JATAN RAM Vs. CHIEF ENGINEER VYASTHAPAN VARG III
|
April 7, 2004 |
|
RAM JEEWAN Vs. SECRETARY U P AWAS AND VIKAS PARISHAD
|
March 15, 2004 |
|
RAM JI TIWARI Vs. XI-A.D.J.
|
April 23, 2004 |
|
RAM KALAP Vs. CHAITOO
|
October 28, 2004 |
|
RAM KANYA Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
December 14, 2004 |
|
RAM KEWAL VERMA Vs. STATE OF U P
|
July 30, 2004 |
|
RAM KHELAWAN. Vs. STATE OF U.P.
|
August 23, 2004 |
|
RAM KHILAVAN Vs. RAM SARAN SRIVASTAVAM DISTRICT MAGISTRATE KRISHNA KUMAR GUPTA ADDITIONAL
|
February 6, 2004 |
|
RAM KISHAN Vs. GANESHI
|
August 31, 2004 |
|
RAM KISHAN AND ORS. Vs. 1ST ADDL. DISTRICT JUDGE AND ANR.
|
October 29, 2004 |
|
RAM KISHORE Vs. SRI O P TEWARI SUPERINTENDING ENGINEER VTH CIRCLE PUBLIC WORKS DEPARTMENT
|
August 4, 2004 |
|
Ram Kishore Vs. Gaon Sabha
|
February 6, 2004 |
|
RAM KISHORE DWIVEDI Vs. RAM MANOHAR
|
January 29, 2004 |
|
RAM KISHORE SETH Vs. RAM AVTAR
|
September 22, 2004 |
|
RAM KRIPAL Vs. STATE OF U P
|
October 5, 2004 |
|
RAM KRIPAL AND OTHERS Vs. JOINT DIRECTOR CONSOLIDATION, SULTANPUR AND OTHERS
|
August 16, 2004 |
|
RAM KRIPAL PATEL Vs. STATE OF U P
|
March 4, 2004 |
|
RAM KRISHNA Vs. IIND ADDL DISTRICT JUDGE FATEHPUR
|
February 12, 2004 |
|
RAM KRISHNA PANDEY Vs. UNIVERSITY OF ALLAHABAD
|
January 29, 2004 |
|
RAM KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
|
February 13, 2004 |
|
RAM KUMAR Vs. IVTH A D J KANPUR
|
July 21, 2004 |
|
RAM KUMAR Vs. DISTRICT JUDGE
|
May 20, 2004 |
|
RAM KUMAR Vs. STATE
|
May 24, 2004 |
|
RAM KUMAR Vs. STATE OF U P
|
May 28, 2004 |
|
RAM KUMAR Vs. UNION OF INDIA
|
May 12, 2004 |
|
RAM KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, KANPUR
|
November 29, 2004 |
|
RAM KUMAR GUPTA Vs. A D J E C ACT
|
October 29, 2004 |
|
RAM KUMAR PATHAK Vs. KRISHNA NARAIN PATHAK
|
September 9, 2004 |
|
RAM KUNWAR Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA
|
April 9, 2004 |
|
RAM LAKHAN Vs. STATE OF U P
|
December 17, 2004 |
|
RAM LAKHAN VISHWAKARMA
Vs. IIND ADDITIONAL DISTRICT JUDGE
|
September 21, 2004 |
|
RAM LAL Vs. STATE OF U P
|
October 15, 2004 |
|
RAM LAL Vs. STATE OF U P
|
January 30, 2004 |
|
RAM LALIT Vs. ADHIKSHAK DISTRICT JAIL
|
February 12, 2004 |
|
RAM MUKESH GUPTA Vs. RAEBARELI KSHETRIYA GRAMIN BANK AND OTHERS
|
January 7, 2004 |
|
RAM MURAUT YADAV Vs. SECRETARY HOME AND CONFIDENTIAL U P LUCKNOW
|
March 16, 2004 |
|
RAM NARAIN Vs. STATE OF U P
|
October 27, 2004 |
|
RAM NARESH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
February 27, 2004 |
|
RAM NARESH RAIKWAR Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
January 23, 2004 |
|
RAM NATH Vs. STATE OF U P
|
April 23, 2004 |
|
RAM NATH JETLE (DEAD) THROUGH L.RS. Vs. IST ADDL. DISTRICT JUDGE AND ORS.
|
September 23, 2004 |
|
RAM NEWAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, CHITRAKOOT AND OTHERS
|
December 3, 2004 |
|
RAM PADARATH Vs. STATE OF U P
|
December 13, 2004 |
|
RAM PAL Vs. STATE
|
January 28, 2004 |
|
RAM PAL ALIAS RAMPA Vs. STATE OF U P
|
January 27, 2004 |
|
Ram Pal Singh Vs. State
|
January 6, 2004 |
|
RAM PAL SINGH BARU SINGH Vs. UP MAHA PRABANDHAK ELECTRICITY DISTRIBUTION DIVISION WESTERN ELECTRICITY
|
July 28, 2004 |
|
RAM PAL SINGH YADAV Vs. STATE OF U P
|
August 25, 2004 |
|
RAM PATI Vs. STATE OF U P
|
January 8, 2004 |
|
RAM PHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND ANOTHER
|
November 30, 2004 |
|
RAM PRAHLAD Vs. STATE OF U P
|
May 7, 2004 |
|
RAM PRAKASH AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2004 |
|
RAM PRASAD Vs. MOTI SINGH
|
July 23, 2004 |
|
Ram Prasad Vs. State of U.P.
|
April 20, 2004 |
|
RAM PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 16, 2004 |
|
RAM PRATAP LAL Vs. JAMEEL
|
January 28, 2004 |
|
RAM PRATAP SINGH Vs. STATE OF U P
|
April 30, 2004 |
|
RAM RAKHAN SINGH Vs. HONBLE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 28, 2004 |
|
RAM RANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
August 13, 2004 |
|
RAM RATAN Vs. STATE OF U.P.
|
October 12, 2004 |
|
RAM SAGAR Vs. DISTRICT JUDGE
|
April 13, 2004 |
|
RAM SAHAI Vs. STATE OF U P
|
March 31, 2004 |
|
RAM SAHAI Vs. RAM CHANDRA
|
March 18, 2004 |
|
RAM SAJIWAN Vs. STATE OF U P
|
September 24, 2004 |
|
RAM SANEHI Vs. STATE OF U P
|
March 22, 2004 |
|
RAM SANEHI Vs. STATE OF U P
|
January 6, 2004 |
|
RAM SANEHI Vs. COMMISSIONER, DEVI PATAN DIVISION AND ANR.
|
March 11, 2004 |
|
RAM SARAN Vs. KHAZANI
|
December 2, 2004 |
|
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
April 18, 2004 |
|
Ram Sewak Vs. Jagdish etc.
|
February 11, 2004 |
|
RAM SEWAK SHUKLA Vs. XVITH ADDITIONAL DISTRICT JUDGE
|
November 24, 2004 |
|
RAM SHANKAR Vs. STATE OF U P
|
May 14, 2004 |
|
RAM SHANKER GUPTA Vs. SMT. LEELAWATI AND OTHERS
|
March 10, 2004 |
|
RAM SHANKER PANDEY Vs. STATE OF U P
|
March 16, 2004 |
|
RAM SHANKER PANDEY Vs. STATE OF U P
|
March 10, 2004 |
|
RAM SHYAM SHUKLA SHATRUGHAN PRASAD SHUKLA DIRECTOR OF SIKANDRABAD Vs. ASSISTANT COLLECTOR COLLECTION TRADE TAX
|
May 17, 2004 |
|
RAM SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
|
November 18, 2004 |
|
RAM SINGH Vs. GANESH PRASAD KHEMKA
|
September 3, 2004 |
|
Ram Singh and Ors. Vs. L.M.C.& Anr.
|
June 4, 2004 |
|
RAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
February 10, 2004 |
|
RAM SUBHAV YADAV Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH REGION
|
July 20, 2004 |
|
RAM SUBHAV YADAV Vs. JOINT DIRECTOR OF EDUCATION
|
April 5, 2004 |
|
RAM SUKH TRIPATHI Vs. DISTRICT JUDGE, VARANASI AND OTHERS
|
May 13, 2004 |
|
RAM SURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
April 5, 2004 |
|
RAM SURAT Vs. STATE OF U P
|
May 25, 2004 |
|
RAM SURATI UPADHYAYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 22, 2004 |
|
Ram Swaroop Vs. L.M.C.
|
December 24, 2004 |
|
Ram Swaroop Vs. State of U.P.
|
February 5, 2004 |
|
Ram Swaroop Vs. Gaon Sabha
|
February 11, 2004 |
|
RAM SWAROOP TRIPATHI Vs. DISCIPLINARY AUTHORITY MANAGING DIRECTOR BOMBAY MARCANTILE CO OPERATIVE BANK
|
February 6, 2004 |
|
RAM SWARUP Vs. STATE OF U P
|
December 17, 2004 |
|
RAM SWARUP BAJPAYEE Vs. JOINT DIRECTOR OF EDUCATION
|
July 30, 2004 |
|
RAM VILAS MANI Vs. COMMISSIONER OF INCOME TAX APPEALS
|
August 16, 2004 |
|
RAM VILASH SHARMA Vs. JOINT DIRECTOR VIITH MANDAL
|
April 30, 2004 |
|
RAM VRIKSHA Vs. THE ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND ANOTHER
|
September 14, 2004 |
|
RAM WATI SRI BALBIR SINGH Vs. MAHESH CHAND
|
May 12, 2004 |
|
RAMA KANT DWIVEDI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I
|
April 23, 2004 |
|
RAMA NAND DWIVEDI Vs. STATE OF U P
|
November 10, 2004 |
|
RAMA SHANKER GUPTA Vs. COMMISSIONER OF WEALTH TAX
|
September 7, 2004 |
|
RAMA SHANKER GUPTA Vs. DUKHNA
|
January 7, 2004 |
|
RAMA SHANKER SHUKLA Vs. NAGAR MAHAPALIKA ALLAHABAD
|
August 13, 2004 |
|
RAMADHAR Vs. TAHSILDAR COLLECTOR GAON SABHA
|
November 29, 2004 |
|
RAMALA SAHKARI CHINI MILLS LTD Vs. DEPUTY LABOUR COMMISSIONER
|
December 10, 2004 |
|
Ramala Sahkari Chini Mills Ltd., Ramala, Meerut Vs. Deputy Labour Commissioner, Meerut and others
|
November 29, 2004 |
|
Ramanand Vishwakarma and another Vs. Radhey Shyam and others
|
January 13, 2004 |
|
RAMASHRAYA SINGH S O RAM CHANDRA SINGH AND KAMLA SINGH S O SHIV SHANKER Vs. STATE OF U P
|
December 7, 2004 |
|
RAMBIR MISHRA Vs. UNION OF INDIA
|
May 19, 2004 |
|
RAMESH Vs. STATE OF U P
|
November 23, 2004 |
|
RAMESH CHANDRA
Vs. STATE OF U P
|
December 7, 2004 |
|
RAMESH CHANDRA MAURYA Vs. STATE OF U P
|
August 26, 2004 |
|
RAMESH CHANDRA TIWARI Vs. ADDL COMMISSIONER
|
July 9, 2004 |
|
RAMESH CHANDRA TIWARI Vs. STATE OF U P
|
February 9, 2004 |
|
RAMESH KUMAR Vs. STATE OF U P
|
February 19, 2004 |
|
RAMESH KUMAR AGARWAL Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
|
November 24, 2004 |
|
RAMESH KUMAR KARNWAL Vs. ASSTT. DY. CIT
|
February 9, 2004 |
|
RAMESH SINGH Vs. STATE OF U P
|
September 1, 2004 |
|
RAMESH SINGH Vs. CHAIRMAN U P STATE ROAD TRANSPORT CORPORATION
|
March 1, 2004 |
|
RAMESH SINGH PANWAR Vs. STATE OF U P
|
January 13, 2004 |
|
RAMESHWAR Vs. FOOD CORPORATION OF INDIA
|
July 21, 2004 |
|
RAMESHWAR Vs. FOOD CORPORATION OF INDIA
|
May 28, 2004 |
|
RAMESHWAR BITI RAM KUNWARJI Vs. STATE OF U P
|
May 14, 2004 |
|
RAMESHWAR PRASAD Vs. XLTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
April 5, 2004 |
|
RAMESHWAR PRASAD AND OTHERS Vs. STATE OF U.P.
|
August 3, 2004 |
|
RAMJI Vs. CHOKAT
|
May 25, 2004 |
|
RAMJI RAI Vs. JAGDISH MALLAH
|
April 2, 2004 |
|
RAMPUR DISTILLERY AND CHEMICAL CO Vs. STATE OF U P
|
November 10, 2004 |
|
RAMSWAROOP Vs. RAHUL BHATNAGAR
|
February 10, 2004 |
|
RAMVEER SINGH Vs. STATE OF U P
|
May 11, 2004 |
|
RAMVIR UPADHYAY Vs. STATE OF UTTAR PRADESH
|
April 30, 2004 |
|
RANA MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
December 22, 2004 |
|
RANJANA BHARGAVA Vs. A D J ROOMNO 18 ALLAHABAD
|
November 5, 2004 |
|
Ranjana Bhargava Vs. Additional District Judge,Allahabad & Ors.
|
November 5, 2004 |
|
RANJIT SINGH Vs. SPECIAL JUDGE AND ORS.
|
July 5, 2004 |
|
RANVEER SINGH Vs. KRISHI UTPADAN MANDI SAMITI
|
November 5, 2004 |
|
RASHEED AHMAD Vs. RASE BEGUM
|
January 8, 2004 |
|
RASHID Vs. SPECIAL JUDGE (EC ACT) AND ADDL. DISTRICT JUDGE AND ORS.
|
November 9, 2004 |
|
RASHID AHMAD SRI AZIM ULLAH Vs. U P STATE ROAD TRANSPORT CORPORATION
|
September 22, 2004 |
|
RASHTRIYA CHATURTH SHRENI RAIL MAZDOOR CONGRESS Vs. UNION OF INDIA
|
January 9, 2004 |
|
RATAN INDUSTRIES PVT LIMITED Vs. ADDITIONAL COMMISSIONER TRADE TAX
|
January 29, 2004 |
|
RATNA PRABHA MISRA Vs. STATE OF U P
|
February 23, 2004 |
|
RAVI AIRCOLLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2004 |
|
Ravi Chandra Vs. Gaon Sabha
|
January 29, 2004 |
|
Ravi Kant Vs. State of U.P.
|
January 12, 2004 |
|
RAVI KANT SHARMA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
July 23, 2004 |
|
RAVI KRISHNA VERMA Vs. COMMITTEE OF MANAGEMENT CHUTKI BHANDAR GIRLS INTER COLLEGE
|
March 29, 2004 |
|
RAVI NARAIN MALVIYA Vs. STATE OF U P
|
March 5, 2004 |
|
RAVI SHANKER JAISWAL Vs. STATE OF U P
|
May 6, 2004 |
|
RAVINDRA KUMAR Vs. DISTRICT MAGISTRATE
|
October 8, 2004 |
|
RAVINDRA KUMAR Vs. KAMLESH CHAND DIXIT
|
December 21, 2004 |
|
RAVINDRA KUMAR GOEL Vs. STATE OF U P
|
April 27, 2004 |
|
RAVINDRA KUMAR MISHRA Vs. UNION OF INDIA
|
September 1, 2004 |
|
RAVINDRA KUMAR SAXENA Vs. STATE OF U P
|
August 9, 2004 |
|
RAVINDRA NATH CHAUBEY Vs. DISTRICT JUDGE BALLIA
|
August 10, 2004 |
|
RAVINDRA PAL MISHRA SRI CHANDRA SHEKHAR MISHRA Vs. ETAH DISTRICT CO OPERATIVE BANK LTD
|
March 18, 2004 |
|
RAVINDRA PRATAP Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY
|
December 2, 2004 |
|
RAVINDRA PRATAP YADAV Vs. STATE OF U P
|
February 27, 2004 |
|
RAZA HASAN Vs. RABAB SYEDA AND OTHERS
|
April 15, 2004 |
|
RECT SHILESH KUMAR Vs. UNION OF INDIA
|
April 30, 2004 |
|
REETA CHAUHAN Vs. VIRENDRA GOVIND UPADHYAY
|
April 21, 2004 |
|
REETA PANDEY Vs. INDUSTRIAL TRIBUNALIII
|
November 11, 2004 |
|
REETA PANDEY Vs. INDUSTRIAL TRIBUNAL
|
November 18, 2004 |
|
REETA SAXENA Vs. C M O MORADABAD
|
August 2, 2004 |
|
REFLEX INDUSTRIES Vs. STATE OF U P
|
May 13, 2004 |
|
REGIONAL DIRECTOR E S I C Vs. ABDUL RAUF
|
September 17, 2004 |
|
REGIONAL MANAGER GANDHI ASHRAM MAU Vs. LABOUR COURT U P VARANASI
|
May 10, 2004 |
|
REGIONAL MANAGER REGION III STATE BANK OF INDIA AGRA Vs. MADAN SINGH
|
December 14, 2004 |
|
REGIONAL MANAGER SHRI GANDHI ASHRAM Vs. LABOUR COURT U P VARANASI
|
October 5, 2004 |
|
REGIONAL MANAGER STATE BANK OF INDIA Vs. P O CENTRAL GOVERMENT INDUSTRIAL CUM LABOUR COURT
|
February 6, 2004 |
|
RENU PRAKASH Vs. STATE OF U P
|
August 31, 2004 |
|
RIFAKAT ALI Vs. SHYAM SUNDER
|
February 25, 2004 |
|
RIHANDA MAL SINDHI Vs. DISTRICT JUDGE
|
November 30, 2004 |
|
RINGAI Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
November 16, 2004 |
|
RIYASAT KHAN Vs. UNION OF INDIA
|
April 30, 2004 |
|
RIZWAN AU RAJA Vs. STATE OF U P
|
April 2, 2004 |
|
Rohan Singh Vs. State
|
June 4, 2004 |
|
ROHIT RASTOGI Vs. VTH A D J GORAKHPUR
|
December 14, 2004 |
|
ROHIT ROADLINES Vs. COMMISSIONER TRADE TAX
|
November 24, 2004 |
|
ROOPA Vs. SANTOSH KUMAR
|
November 5, 2004 |
|
ROSHAN LAL SHARMA Vs. COLLECTOR
|
July 21, 2004 |
|
ROSHAN SINGH Vs. RENT CONTROL AND EVICTION OFFICER
|
August 13, 2004 |
|
RUBI Vs. ABID KHAN
|
April 8, 2004 |
|
RUDAL SHAHI Vs. STATE OF U P
|
September 13, 2004 |
|
S A SIDDIQUI Vs. STATE OF U P
|
March 1, 2004 |
|
S M I KAZIM Vs. NEW INDIA ASSURANCE CO LTD
|
October 15, 2004 |
|
S N AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
|
December 22, 2004 |
|
S P JAUHARI Vs. STATE OF U P
|
November 20, 2004 |
|
S P S YADAV Vs. UNION OF INDIA UOI
|
October 14, 2004 |
|
S S L VERMA Vs. U P CO-OPERATIVE BANK LTD
|
February 12, 2004 |
|
SABIR HUSSAIN Vs. ALLAHTALA OWNER WAQF ALAL-AULAD
|
September 10, 2004 |
|
SACHCHIDANAND PANDEY Vs. RAM PHAR SINGH
|
January 7, 2004 |
|
SACHINDRA KUMAR PANDEY Vs. GORAKHPUR KSHETRIYA GRAMIN BANK, GORAKHPUR AND OTHERS
|
May 19, 2004 |
|
SADDIQUE KHAN Vs. A K MISRA
|
February 4, 2004 |
|
SADGI INVESTMENT P LTD Vs. STATE OF U P
|
April 20, 2004 |
|
SADHU RAM AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 25, 2004 |
|
SAEED Vs. DISTT MAGISTRATE
|
March 16, 2004 |
|
SAHAB VERMA Vs. VI ADDITIONAL DISTRICT AND SESSIONS JUDGE BALLIA
|
July 27, 2004 |
|
SAHBAN KHAN Vs. RAJENDRA PRASAD SRIVASTAVA
|
September 18, 2004 |
|
SAHDEOAND SATYENDRA Vs. STATE OF UTTAR PRADESH
|
April 30, 2004 |
|
SAJJAD HUSSAIN Vs. STATE OF U P
|
February 26, 2004 |
|
SALIG RAM SHRI BHUDO SINGH Vs. LABOUR COMMISSIONER ADDITIONAL LABOUR COMMISSIONER STATE
|
May 14, 2004 |
|
SALIK RAM Vs. STATE OF U.P.
|
April 1, 2004 |
|
SALIL CHANDRA Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAHR
|
February 17, 2004 |
|
SALIM AHMAD Vs. STATE OF U P
|
May 17, 2004 |
|
Salim Ahmad Vs. Ram Nath
|
January 8, 2004 |
|
SAMAJ SUDHARAK PURVA MADHYAMIK VIDYALAYA SHIKSHA SAMITI, KARERU, FAIZABAD AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/D.M., FAIZABAD AND OTHERS
|
August 11, 2004 |
|
SANDEEP DWIVEDI ETC. Vs. STATE OF U.P. AND ORS.
|
July 27, 2004 |
|
SANDEEP KUMAR Vs. STATE OF U P
|
January 22, 2004 |
|
SANDEEP KUMAR Vs. ADDL CIVIL JUDGE SAHARANPUR
|
February 23, 2004 |
|
SANDHYA GUPTA Vs. STATE OF U P
|
April 30, 2004 |
|
SANDHYA SINGH Vs. MAJ SANDEEP SINGH
|
November 19, 2004 |
|
SANJAI KUMAR SINGH Vs. STATE OF U P
|
September 29, 2004 |
|
SANJAY ALIAS SAJU Vs. UNION OF INDIA
|
March 5, 2004 |
|
SANJAY KUMAR TYAGI Vs. STATE OF U P
|
December 23, 2004 |
|
SANJEEV JAI PAL SINGH Vs. STATE OF U P
|
April 20, 2004 |
|
SANJEEV KUMAR JAISWAL Vs. VICE-CHANCELLOR MAHATMA GANDHI KASHI VIDYAPEETH UNIVERSITY VARANASI
|
December 14, 2004 |
|
SANJEEV NATH BHASKAR Vs. STATE OF U P
|
March 15, 2004 |
|
SANKHDHARI SINGH Vs. STATE OF U P
|
September 1, 2004 |
|
SANSTHAPAK MANDAL GOVIND BALLABH PANT DEGREE COLLEGE Vs. ASSISTANT REGISTRAR FIRM SOCIETIES AND CHITS GORAKHPUR REGION
|
March 17, 2004 |
|
Sant Ram Vs. Soran Singh
|
March 5, 2004 |
|
SANTOK SINGH Vs. STATE OF U P
|
September 21, 2004 |
|
Santoo Vs. State
|
November 24, 2004 |
|
SANTOSH Vs. UNION OF INDIA AND ORS.
|
January 27, 2004 |
|
SANTOSH Vs. DISTRICT JUDGE MEERUT
|
September 24, 2004 |
|
SANTOSH CHOUBE Vs. INSPECTOR GENERAL OF POLICE
|
September 10, 2004 |
|
SANTOSH KUMAR AGNIHOTRI Vs. SUNDARI DEVI
|
September 9, 2004 |
|
SANTOSH KUMAR SHUKLA Vs. DIRECTOR OF AGRICULTURE, U P LUCKNOW
|
August 19, 2004 |
|
SANTOSH KUMAR SINGH Vs. UNION OF INDIA
|
September 17, 2004 |
|
SANTOSH VIJAY SRIVASTAVA Vs. STATE OF U P
|
May 28, 2004 |
|
SARAD KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 17, 2004 |
|
Saraswati Devi Vs. Durga Prasad
|
February 16, 2004 |
|
SARASWATI SHISHU MANDIR
Vs. 1ST ADDITIONAL DISTRICT JUDGE
|
October 14, 2004 |
|
SARDAR PREM SINGH Vs. BANK OF BARODA
|
February 24, 2004 |
|
SARDAR SEWA SINGH Vs. LALA GOPAL DAS
|
April 12, 2004 |
|
SARDARA SINGH S O LATE S PAL SINGH Vs. STATE OF U P
|
April 30, 2004 |
|
SARJOO Vs. RADHEY SHYAM
|
April 2, 2004 |
|
Sarjoo Vs. Abdul Latif
|
February 19, 2004 |
|
Sarjudas Vs. Vrindavan
|
December 14, 2004 |
|
SAROJ Vs. UNION BANK OF INDIA AND ANR.
|
February 11, 2004 |
|
SAROJ SHARMA Vs. STATE OF U P
|
February 13, 2004 |
|
SARVA HITKAMI SAHKARI AVAS SAMITI LTD Vs. STATE OF UTTAR PRADESH
|
March 5, 2004 |
|
SARVESH KUMAR SHARMA Vs. STATION DIRECTOR AND APPELLATE AUTHORITY NUCLEAR POWER CORPORATION OF INDIA LTD
|
August 11, 2004 |
|
SARWARI BEGUM Vs. VIITH ADDITION DISTRICT JUDGE
|
April 23, 2004 |
|
SATENDRA KUMAR SRIVASTAVA Vs. PRESIDENT OFFICER, LABOUR COURT, AGRA
|
April 16, 2004 |
|
SATENDRA MANI TIWARI Vs. COMMISSIONER GORAKHPUR DIVISION
|
April 15, 2004 |
|
SATISH CHAND SHARMA Vs. STATE OF U P
|
January 19, 2004 |
|
SATISH CHANDRA JAIN Vs. ITAT
|
February 5, 2004 |
|
Satish Chandra Pant Vs. Union of India and others
|
May 27, 2004 |
|
SATISH CHANDRA PATAIRIYA Vs. STATE OF U P
|
September 29, 2004 |
|
SATISH CHATURVEDI Vs. STATE OF U P
|
November 9, 2004 |
|
SATISH CHATURVEDI U S CHATURVEDI Vs. STATE OF U P
|
November 1, 2004 |
|
SATISH KUMAR Vs. ADDITIONAL DISTRICT JUDGE BUDAUN
|
August 10, 2004 |
|
SATISH MOHAN SHARMA Vs. STATE OF U.P. AND OTHERS
|
August 24, 2004 |
|
SATORI ALIAS DILIP KUMAR Vs. STATE OF U P
|
May 21, 2004 |
|
SATRUHAN DHAR DUBEY Vs. UNION OF INDIA AND OTHERS
|
May 14, 2004 |
|
SATTI DEEN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR CAMP AT HAMIRPUR AND OTHERS
|
November 23, 2004 |
|
SATYA NARAIN Vs. KUSUM BABU AND OTHERS
|
March 23, 2004 |
|
Satya Narain Vs. Gaon Sabha
|
January 5, 2004 |
|
Satya Narain Vs. Gaon Sabha
|
January 8, 2004 |
|
SATYA NARAIN ALIAS LALLA BABU Vs. KUSUM LATA DEVI
|
January 14, 2004 |
|
SATYA NARAIN SINGH RAM NARAIN SINGH Vs. VICE CHANCELLOR KANPUR UNIVERSITY REGISTRAR KANPUR UNIVERSITY
|
March 23, 2004 |
|
SATYA NARAYAN PRASAD Vs. VIRENDRA KUMAR
|
July 28, 2004 |
|
SATYENDRA KUMAR SINGH Vs. MANAGING DIRECTOR HEAD OFFICE OF U P TRANSPORT CORPORATION
|
March 11, 2004 |
|
SATYENDRA KUMAR TRIPATHI Vs. STATE OF U P
|
December 23, 2004 |
|
SATYUNJAI PRATAP SINGH Vs. STATE OF U P
|
August 4, 2004 |
|
SAVINAY JAIN Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
|
August 18, 2004 |
|
SAVINAY JAIN Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
|
March 18, 2004 |
|
SAVITA Vs. STATE OF U P
|
May 14, 2004 |
|
SAVITA GARG Vs. CIT
|
July 13, 2004 |
|
SAVITA GUPTA Vs. STATE OF U P
|
July 9, 2004 |
|
Savitri and Anr. Vs. Rent Control and Eviction Officer,Muzaffar Nagar & Anr.
|
December 23, 2004 |
|
SAVITRI DEVI Vs. LAL CHAND
|
March 16, 2004 |
|
SAVITRI PANDEY Vs. JUDGE FAMILY COURT
|
February 13, 2004 |
|
SAYYED MOHD RIZWAN Vs. PRESCRIBED AUTHORITY UNDER U P
|
March 5, 2004 |
|
SETH NANHAK CHAND Vs. DISTRICT JUDGE
|
February 23, 2004 |
|
SEWATI LAL Vs. STATE OF U P
|
August 27, 2004 |
|
SHABBIR MISTRI Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE AGRA
|
April 12, 2004 |
|
SHAFEEQ AHMAD Vs. FAISAL HAFIZ
|
January 30, 2004 |
|
SHAFI MOHD Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
July 20, 2004 |
|
SHAH ENAMETTED WIRE PVT LTD Vs. COMMISSIONER OF TRADE TAX
|
November 19, 2004 |
|
SHAH MOHAMMAD Vs. INCHARGE DISTRICT JUDGE
|
March 17, 2004 |
|
SHAHID HUSSAIN
Vs. ADDITIONAL DISTRICT JUDGE
|
May 27, 2004 |
|
SHAHID KHAN Vs. RADHEY SHYAM CHAURASIYA
|
December 22, 2004 |
|
SHAHNAZ AYURVEDICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2004 |
|
SHAIKH ASIF JAH Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR
|
July 12, 2004 |
|
SHAIL KUMARI Vs. ASHA SRIVASTAVA
|
July 5, 2004 |
|
SHAIL KUMARI Vs. HARI RAJ KISHORE SECRETARY EDUCATION BASIC
|
April 28, 2004 |
|
SHAILENDRA KUMAR MISRA Vs. STATE OF U P
|
April 9, 2004 |
|
SHAILENDRA KUMAR SINGH Vs. STATE OF U P
|
January 8, 2004 |
|
Shailendra Singh Vs. State of Uttaranchal and others
|
May 20, 2004 |
|
SHAKIBA KHATOON Vs. STATE OF U P
|
March 24, 2004 |
|
SHAKIL AHMAD SIDDIQUI Vs. JOINT DIRECTOR OF EDUCATION
|
April 22, 2004 |
|
SHAKIR HUSAIN ALIAS SHAKUL SRI NAWAB HUSAIN Vs. UNION OF INDIA
|
September 30, 2004 |
|
SHAKIR KHAN Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 11, 2004 |
|
SHAKOOR ALIAS DANA S O AZMATULLAH Vs. STATE
|
May 26, 2004 |
|
SHAKOORAN BEGUM Vs. MOHD WARIS
|
August 4, 2004 |
|
SHAKRTI NARAIN SINGH Vs. ANOOP SINGH
|
May 7, 2004 |
|
SHAKUNTALA DIXIT AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 9, 2004 |
|
Shambhoo Nath Vs. Bajrangi
|
January 14, 2004 |
|
SHAMBHOO NATH TIWARI Vs. STATE OF U P
|
February 4, 2004 |
|
SHAMBHU DAYAL SINGH Vs. STATE OF U.P. AND OTHERS
|
December 23, 2004 |
|
SHAMIM AHMAD Vs. STATE OF U P
|
December 3, 2004 |
|
SHAMLI MILL SRAMIK SANGATHAN Vs. INDUSTRIAL TRIBUNAL
|
January 27, 2004 |
|
SHAMSHAD BEGUM Vs. DEPUTY CHIEF MEDICAL OFFICER
|
February 5, 2004 |
|
SHAMSHU Vs. STATE OF U P
|
April 20, 2004 |
|
SHANKAR JI SHUKLA SRI MATUK NATH SHUKLA Vs. AYUKT UPPER ZILA MAGISTRATE PRASHASAN VARISHTHA POLICE ADHIKSHAK
|
February 6, 2004 |
|
SHANKAR LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
November 24, 2004 |
|
SHANKAR LAL PANDEY Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
|
April 6, 2004 |
|
SHANKER DAYAL NIGAM Vs. DIRECTOR HIGHER EDUCATION
|
April 9, 2004 |
|
SHANKER LAL Vs. JAWAHAR LAL
|
November 30, 2004 |
|
SHANKER LAL PANDEY Vs. STATE OF U P
|
November 4, 2004 |
|
SHANTI DEVI Vs. DEVI PRASAD GUPTA
|
August 9, 2004 |
|
SHANTI DEVI Vs. BABU RAM YADAV
|
April 20, 2004 |
|
SHANTI DEVI Vs. ANNAPURNA DEVI
|
February 24, 2004 |
|
SHANTI SWARUP BHATNAGAR Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2004 |
|
SHARAD CHANDRA SHUKLA Vs. STATE OF U P
|
January 12, 2004 |
|
SHARDA Vs. MANOHAR
|
January 20, 2004 |
|
SHARDA RAM Vs. STATE OF U P
|
February 9, 2004 |
|
SHARDA REFRIGERATION CO P LTD Vs. GUPTA GASOLINE DISTRIBUTOR
|
August 23, 2004 |
|
Sharda Sahu and Ors. Vs. Addl. District Judge,Lucknow & Ors.
|
August 24, 2004 |
|
SHARDA SAHU SMT Vs. ADDITIONAL DISTRICT JUDGE
|
August 24, 2004 |
|
SHARIF AHMAD Vs. IRSHAD
|
March 16, 2004 |
|
SHARMA RICE MILL Vs. COMMISSIONER TRADE TAX
|
December 17, 2004 |
|
SHASHI BHUSHAN @ PYARE LAL MISRA Vs. DISTRICT MAGISTRATE DEORIA
|
March 29, 2004 |
|
SHASHI KAMAL RAI Vs. STATE OF U.P.
|
March 5, 2004 |
|
SHASHI RAI SMT Vs. STATE OF U P
|
January 22, 2004 |
|
SHAUKHAT HUSSAIN Vs. SAROJ BALA
|
October 7, 2004 |
|
SHEETAL PRAKASH PASTOR Vs. DIRECTOR OF EDUCATION LUCKNOW
|
September 29, 2004 |
|
SHEIKH KHALIKUZZAMA Vs. SHEIKH AKHTARUZZAMA
|
March 4, 2004 |
|
SHEIKH MOHD ISLAM Vs. IIND ADDITIONAL DISTRICT JUDGE
|
April 23, 2004 |
|
SHEO CHARAN Vs. STATE OF U P
|
September 24, 2004 |
|
SHEO DATTA MAL Vs. NISAR AHMAD
|
February 16, 2004 |
|
SHEO KANTH PRASAD VERMA Vs. GAON SABHA GOSUA
|
April 16, 2004 |
|
SHEO MURAT Vs. RAM MURAT
|
February 23, 2004 |
|
SHEO NATH SINGH Vs. UNION OF INDIA
|
March 5, 2004 |
|
SHEO PRASAD MISRA JAIDEO MISRA Vs. IVTH ADDL DISTRICT JUDGE IST ADDL MUNSIF KALINDI DEVI PHULSI
|
May 6, 2004 |
|
SHEO PRASAD TIWARI Vs. STATE OF UTTAR PRADESH
|
January 16, 2004 |
|
SHEO PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
September 2, 2004 |
|
SHEO RAJ SARAN Vs. COMMISSIONER OF INCOME TAX
|
September 28, 2004 |
|
SHEO ROCE MILL Vs. STATE OF U P
|
January 16, 2004 |
|
SHESH MANI SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 23, 2004 |
|
SHESH NATH SINGH YADAV Vs. MUKESH SINGH
|
July 26, 2004 |
|
SHESHDHAR AWASTHI Vs. STATE OF U P
|
October 15, 2004 |
|
SHIKSHA SAMITI TILAURA Vs. STATE OF U P
|
September 23, 2004 |
|
SHILA Vs. COLLECTOR JHANSI
|
February 23, 2004 |
|
SHINE TRAVELS AND CARGO PVT LTD Vs. UNION OF INDIA
|
August 25, 2004 |
|
SHIRISH SINGH Vs. CHAIRMAN GORAKHPUR KSHETRIYA GRAMIN BANK
|
February 23, 2004 |
|
SHIV KUMAR Vs. COLLECTOR
|
November 9, 2004 |
|
SHIV KUMAR JATIA Vs. S R G P INDUSTRIES LTD
|
November 1, 2004 |
|
SHIV KUMAR SHARMA Vs. DEPUTY GENERAL MANAGER CENTRAL BANK OF INDIA
|
September 2, 2004 |
|
SHIV KUMAR SHARMA Vs. CHANDRA PAL SINGH
|
March 10, 2004 |
|
SHIV KUMAR SINGH Vs. STATE OF U P
|
January 13, 2004 |
|
SHIV KUMAR SINGH Vs. STATE OF U P
|
September 27, 2004 |
|
SHIV KUMAR YADAV Vs. STATE OF UTTAR PRADESH
|
August 10, 2004 |
|
SHIV KUMARI GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
December 6, 2004 |
|
SHIV KUMARI GUPTA WIFE OF LATE RAMESH CHANDRA GUPTA Vs. HAMEEDA BIBI WIFE OF SAFIULLAH AND SHAHID JAMAL
|
August 4, 2004 |
|
SHIV LAL PAL SRI RAGHUNATH PAL Vs. DISTRICT MAGISTRATE
|
March 18, 2004 |
|
SHIV MURAT LAL Vs. STATE OF U P
|
March 12, 2004 |
|
SHIV NANDAN Vs. STATE OF U P
|
February 23, 2004 |
|
SHIV NARAIN KARMENDRA NARAIN Vs. COMMISSIONER OF INCOME TAX
|
October 11, 2004 |
|
SHIV NARAIN SINGH Vs. BOARD OF REVENUE
|
July 5, 2004 |
|
SHIV PRASAD Vs. STATE OF U P
|
July 12, 2004 |
|
SHIV PRASAD AWASTHI Vs. DISTRICT ADMINISTRATIVE COMMITTEE U P
|
February 11, 2004 |
|
SHIV RAM Vs. RAM VEER
|
March 3, 2004 |
|
SHIV RAM YADAV Vs. STATE OF U P
|
October 7, 2004 |
|
Shiv Sewak etc. Vs. State
|
October 27, 2004 |
|
SHIV SINGH CONSTABLE NO 214 ARMED POLICE POLICE LINE ALLAHABAD Vs. SENIOR SUPERINTENDENT OF POLICE ALLAHABAD
|
August 26, 2004 |
|
SHIVALIK SAHKARI AVAS SAMITI Vs. STATE OF U.P. AND ORS.
|
December 23, 2004 |
|
SHIVALIK SAHKARI AVAS SAMITI GAUTAM BUDH NAGAR Vs. STATE OF U P
|
December 23, 2004 |
|
SHIVJI PALACE HOTEL & CLUB (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 23, 2004 |
|
SHIVNATH Vs. A D J
|
December 14, 2004 |
|
SHOBH NATH Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA
|
April 5, 2004 |
|
SHOBHA RAM Vs. STATE OF U P
|
July 9, 2004 |
|
SHOBHA RAM Vs. RAJ DUTT
|
October 26, 2004 |
|
SHOBHIT CHATURVEDI Vs. STATE OF U.P.
|
July 6, 2004 |
|
SHOE MERCHANTS EMPLOYEES UNION AND MOOL CHAND BHORI RAM Vs. LABOUR COURT AND LEATHER GOODS FACTORY
|
February 17, 2004 |
|
SHOEB ALAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 17, 2004 |
|
SHORAJ SINGH Vs. STATE OF U P
|
December 6, 2004 |
|
SHREE BHAGWAN KUSHWAHA Vs. STATE OF U P
|
August 5, 2004 |
|
SHREE PAL SING Vs. LABOUR COURT U P
|
November 22, 2004 |
|
SHREESTHA FLEXIBLE PACKS P LTD Vs. REGIONAL REHABILITATION COMMITTEE AGRA
|
March 3, 2004 |
|
SHRI ARYA MAHILA HITKARINI MAHA PARISHAD LAHURABIR VARANASI Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
|
November 23, 2004 |
|
SHRI KANT MISHRA Vs. STATE OF U P
|
May 14, 2004 |
|
SHRI KRISHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
May 27, 2004 |
|
SHRI NIWAS AGARWAL Vs. UP-ZILA MAGISTRATE HATHRAS
|
August 16, 2004 |
|
SHRI OMAR VAISHYA VIDYALAYA COMMITTEE Vs. KANTI PANDEY
|
April 12, 2004 |
|
SHRIMATI DEVI Vs. IVTH A D J
|
September 23, 2004 |
|
SHUSIL JAMES Vs. STATE OF U P
|
September 18, 2004 |
|
SHYAM Vs. STATE OF U P
|
May 12, 2004 |
|
SHYAM AGARWAL Vs. STATE OF U.P. AND ANOTHER
|
June 11, 2004 |
|
SHYAM BABU Vs. STATE OF U P
|
February 13, 2004 |
|
SHYAM BAHADUR Vs. BANK OF BARODA
|
July 30, 2004 |
|
SHYAM BEHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI
|
February 25, 2004 |
|
SHYAM BIHARI SHARMA Vs. RAJESH DUTT SHARMA
|
April 30, 2004 |
|
SHYAM DEV Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
May 21, 2004 |
|
SHYAM DHAR Vs. XITH ADDITIONAL DISTRICT JUDGE
|
May 4, 2004 |
|
SHYAM KARAN RAM
Vs. STATE OF U P
|
March 16, 2004 |
|
SHYAM KARAN SINGH Vs. BASIC SIKSHA PARISHAD
|
August 31, 2004 |
|
SHYAM LAL KUSHWAHA Vs. STATE OF U P
|
August 20, 2004 |
|
SHYAM NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS
|
September 28, 2004 |
|
SHYAM SINGH Vs. ALLAHABAD BANK
|
November 5, 2004 |
|
SHYAM SINGH Vs. SHIV KUMAR AND OTHERS
|
September 2, 2004 |
|
SHYAM SINGH SETH Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
December 1, 2004 |
|
Shyam Sunder Vs. State
|
January 6, 2004 |
|
SIA RAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE MAINPURI
|
February 20, 2004 |
|
SIBENDRA SINGH Vs. IIIRD A.D.J. KANPUR NAGAR
|
April 9, 2004 |
|
SIDDHARTH ARYA Vs. UNION BANK OF INDIA
|
January 7, 2004 |
|
SIDDIQUI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
December 13, 2004 |
|
SIDH NATH PANDEY Vs. LABOUR COURT AND ASSOCIATED TRADERS AND ENGINEERS LTD
|
December 3, 2004 |
|
SIKHAR GUPTA Vs. STATE OF U P
|
September 24, 2004 |
|
SIMAL CHAND JAIN Vs. C G I T
|
March 1, 2004 |
|
SINGH ANAND KUMAR Vs. STATE OF U P
|
October 15, 2004 |
|
SINWAH AHMAD SHAH Vs. DISTRICT JUDGE
|
September 16, 2004 |
|
SIPECTOR Vs. STATE OF U P
|
August 13, 2004 |
|
SIR SHADI LAL ENTERPRISES LIMITED Vs. NAGAR PALIKA PARISHAD
|
March 31, 2004 |
|
SIRAJUDDIN Vs. HUSAN ARA PARVEEN
|
October 6, 2004 |
|
SIRTAZI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
September 21, 2004 |
|
SITA RAM Vs. STATE OF U P
|
April 9, 2004 |
|
SITA RAM Vs. COMMISSIONER OF TRADE TAX
|
December 17, 2004 |
|
SIYA RAM Vs. STATE OF U P
|
September 1, 2004 |
|
SMT SUPRIYA TIWARI Vs. STATE OF U.P. AND OTHERS
|
August 12, 2004 |
|
SMT. DEEPIKA SHARMA AND OTHERS Vs. STATE OF U.P.
|
April 12, 2004 |
|
SMT. DHARAM BIRI Vs. DY. DIRECTOR OF CONSOLIDATION
|
November 29, 2004 |
|
Smt. Kamla Devi and others Vs. The IInd Addl. District Judge, Jhansi and others
|
May 28, 2004 |
|
SMT. KISHAN PYARE Vs. RENT CONTROL AND EVICTION AUTHORITY
|
December 1, 2004 |
|
SMT. MADHU MITTAL Vs. VTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
July 9, 2004 |
|
SMT. MOHINI DEVI Vs. IXTH ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 25, 2004 |
|
SMT. RAJ RANI Vs. STATE OF U.P. AND OTHERS
|
August 26, 2004 |
|
SMT. SARVDA NAND BHARTI @ MEERABEN Vs. RENT CONTROL AND EVICTION OFFICER AND ANR.
|
December 2, 2004 |
|
SMT. SUDARSHAN CHAWLA Vs. VYAS MISRA AND ANR.
|
February 27, 2004 |
|
SMT. SUKHA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
October 8, 2004 |
|
SMT. SUKHRANI (DEAD) Vs. GANESH PRASAD AND ORS.
|
July 21, 2004 |
|
SMT. SUVESH KUMARI Vs. SMT. STUTI KAKKAR
|
March 26, 2004 |
|
SMT. TAHRUNISA Vs. ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
February 27, 2004 |
|
SMT. VIMLA DEVI Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
December 2, 2004 |
|
SNEH LATA Vs. STATE OF U P
|
October 27, 2004 |
|
SOBARAN SINGH Vs. SHYAM SINGH
|
January 29, 2004 |
|
SOGRA BEGUM Vs. STATE OF U P
|
November 20, 2004 |
|
SOHAN LAL
Vs. XITH ADDITIONAL DISTRICT JUDGE
|
November 18, 2004 |
|
SOHAN LAL SINGH MISHRI LAL SINGH Vs. BASIC EDUCATION BOARD
|
January 19, 2004 |
|
SOHAN LAL SRI Vs. XITH ADDITIONAL DISTRICT JUDGE
|
November 23, 2004 |
|
SOM DAS Vs. STATE OF U P
|
March 1, 2004 |
|
SOM ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
October 29, 2004 |
|
SOMARU PRASAD Vs. BRANCH MANAGER ALLAHABAD BANK
|
May 17, 2004 |
|
SONE LAL Vs. STATE OF U P
|
February 23, 2004 |
|
SONEBHADRA FUELS Vs. COMMISSIONER OF TRADE TAX
|
June 25, 2004 |
|
SONU ALIAS AJAI VIKRAM UPADHYAY Vs. UNION OF INDIA
|
January 8, 2004 |
|
SRI AMAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
|
September 14, 2004 |
|
SRI HANUMANJI MAHATRAJ VIRAJMAN MANDIR AND ORS. Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
December 8, 2004 |
|
SRI RADHA RAMAN MAHAVIDHYALAYA ADARSH VIDHYAPITH RUHIPUR GHAZIPUR Vs. STATE OF U P
|
November 1, 2004 |
|
SRI RAM AWASTHI Vs. STATE OF U.P. AND OTHERS
|
January 5, 2004 |
|
SRI THAKURJI RADHA KRISHNA BIRAJMAN MOHALLA KURMITOLA Vs. DISTRICT JUDGE, AZAMGARH AND OTHERS
|
May 18, 2004 |
|
SRIMATI GODHI ALIAS SUKHBIRI BUDH SINGH HARI IN JAIL Vs. STATE
|
August 27, 2004 |
|
SRIVASTAVA N K Vs. DEPUTY GENERAL MANAGER PUNJAB NATIONAL BANK
|
October 7, 2004 |
|
STANDARD CHEMICAL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 22, 2004 |
|
State Vs. Shiv Nandan
|
February 20, 2004 |
|
State Vs. Layak Singh
|
February 24, 2004 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
February 6, 2004 |
|
STATE BANK OF INDIA KARAMCHARI SANGH KANPUR Vs. UNION OF INDIA REPRESENTED
|
September 8, 2004 |
|
STATE OF U P Vs. HEM RAJ VERMA
|
September 23, 2004 |
|
STATE OF U P Vs. RAM BADAN DUBEY
|
August 24, 2004 |
|
STATE OF U P Vs. SANJAY KUMAR PANDEY
|
August 13, 2004 |
|
STATE OF U P Vs. IFTEKHAR
|
August 17, 2004 |
|
STATE OF U P Vs. SUDHA CHATURVEDI
|
August 18, 2004 |
|
STATE OF U P Vs. BALAK RAM
|
August 10, 2004 |
|
STATE OF U P Vs. ANAND KUMAR SAXENA
|
November 30, 2004 |
|
STATE OF U P Vs. MEERA SANKHWAR
|
December 7, 2004 |
|
STATE OF U P Vs. S K TYAGI
|
October 11, 2004 |
|
STATE OF U P Vs. SHESH NATH PANDEY
|
January 29, 2004 |
|
STATE OF U P Vs. MEGHA
|
January 30, 2004 |
|
STATE OF U P Vs. MATA PRASAD DUBEY
|
January 30, 2004 |
|
STATE OF U P Vs. NANDU ALIAS NAND KISHORE
|
January 30, 2004 |
|
STATE OF U P Vs. RAM ASRAY
|
January 30, 2004 |
|
STATE OF U P Vs. NIRMAL KUMAR ALIAS GUDDU
|
January 30, 2004 |
|
STATE OF U P Vs. AJAI KUMAR
|
February 13, 2004 |
|
STATE OF U P Vs. DASRATH PRASAD YADAV
|
February 13, 2004 |
|
STATE OF U P Vs. RUKAM PAL SINGH
|
January 6, 2004 |
|
STATE OF U P Vs. YASHPAL
|
January 16, 2004 |
|
STATE OF U P Vs. KAMAL MUSTAFA KHAN
|
March 3, 2004 |
|
STATE OF U P Vs. JAGDISH PRASAD SHARMA
|
March 4, 2004 |
|
STATE OF U P Vs. ARBITRATOR SRI K L SHARMA
|
March 4, 2004 |
|
STATE OF U P Vs. RAJENDRA YADAV
|
March 12, 2004 |
|
STATE OF U P Vs. SAMADHI BABA MAST RAM UDASIN NANAK SHAHI
|
March 11, 2004 |
|
STATE OF U P Vs. MEERA SANKHWAR
|
July 12, 2004 |
|
STATE OF U P Vs. VITH ADDL DISTT JUDGE MUZAFFARNAGAR
|
May 18, 2004 |
|
STATE OF U P Vs. LALTA SINGH
|
May 13, 2004 |
|
STATE OF U P Vs. SHYAM MURTI
|
May 27, 2004 |
|
STATE OF U P Vs. BRIJENDRA MALVIYA
|
April 27, 2004 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT VARANASI
|
December 16, 2004 |
|
STATE OF U.P. Vs. PRESIDING OFFICER, LABOUR COURT (I), KANPUR AND ANR.
|
September 29, 2004 |
|
STATE OF U.P. Vs. MAHIPAL SINGH RANA ADVOCATE, ETAH
|
October 28, 2004 |
|
STATE OF U.P. Vs. MULAYAM SINGH YADAV.
|
February 24, 2004 |
|
State of U.P. and others Vs. Deepak Kumar Upadhyaya and another
|
January 30, 2004 |
|
STATE OF UTTAR PRADESH Vs. SPECIAL JUDGE (E.C. ACT), SITAPUR AND OTHERS
|
January 7, 2004 |
|
STATE OF UTTAR PRADESH Vs. SUNIL KUMAR
|
December 17, 2004 |
|
STATE OF UTTAR PRADESH Vs. S N SHARMA AND COMPANY
|
April 21, 2004 |
|
STATE OF UTTAR PRADESH Vs. A D J VITH
|
May 18, 2004 |
|
STATE OF UTTAR PRADESH Vs. MOHD NAHID
|
March 1, 2004 |
|
STATE OF UTTAR PRADESH Vs. PRAKASH NARAIN KATJU
|
February 27, 2004 |
|
STATE OF UTTAR PRADESH Vs. BUDDHA PRAKASH ALIAS BUDDHI SINGH
|
February 27, 2004 |
|
STATE OF UTTAR PRADESH Vs. SHIV PRAKASH
|
February 26, 2004 |
|
STATE OF UTTAR PRADESH Vs. GANGA SAHAI SAXENA
|
January 6, 2004 |
|
STATE OF UTTAR PRADESH Vs. SHASHI SHEKHAR
|
February 13, 2004 |
|
STATE OF UTTAR PRADESH Vs. MANENDRA PAL
|
February 13, 2004 |
|
STATE OF UTTAR PRADESH Vs. KAMAL MUSTAFA KHAN
|
February 9, 2004 |
|
STATE OF UTTAR PRADESH Vs. NIRMAL KUMAR PATNI
|
September 28, 2004 |
|
STATE OF UTTAR PRADESH Vs. ISHWAR SAHAI PATHAK
|
November 30, 2004 |
|
STATE OF UTTAR PRADESH Vs. TRILOKI NATH PANDEY H C C P 232
|
December 2, 2004 |
|
STATE OF UTTAR PRADESH Vs. NIKHAT PARVEEN
|
November 19, 2004 |
|
STATE OF UTTAR PRADESH Vs. RAM LAL
|
August 17, 2004 |
|
STATE OF UTTAR PRADESH Vs. BINDESHARI NATH PANDEY
|
July 28, 2004 |
|
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE
|
September 2, 2004 |
|
State of Uttaranchal Vs. Rajpal Singh and another
|
February 18, 2004 |
|
State of Uttaranchal through, The Superintending Engineer, Irrigation Research Institute, Roorkee, Distt. Haridwar Vs. Sri Jagpal Singh Tyagi and another
|
February 24, 2004 |
|
State of Uttaranchal, Munna Singh Chauhan Vs. Labour Court, Dehradun and another, Executive Engineer, Lakhwar Division and others
|
February 24, 2004 |
|
STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
January 5, 2004 |
|
STATE URBAN DEVELOPMENT AGENCY Vs. DINESH CHANDRA SAXENA
|
August 17, 2004 |
|
SUBASH CHAND PANDEY Vs. STATE OF U P
|
August 20, 2004 |
|
SUBEDAR Vs. STATE OF U P
|
August 11, 2004 |
|
SUBEDAR KHAN
Vs. STATE OF U P
|
February 4, 2004 |
|
SUBHAS SAXENA Vs. ADDL. DISTRICT JUDGE
|
January 20, 2004 |
|
SUBHAS TYAGI Vs. STATE
|
July 12, 2004 |
|
SUBHASH CHANDRA Vs. STATE OF U P
|
March 17, 2004 |
|
SUBHASH CHANDRA RAI Vs. ADDITIONAL DIRECTOR OF EDUCATION
|
August 3, 2004 |
|
SUBHASH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 17, 2004 |
|
SUBHASH CHANDRA VERMA Vs. STATE OF U P
|
September 16, 2004 |
|
SUBHASH CHANDRA YADAV Vs. STATE BANK OF INDIA
|
August 5, 2004 |
|
SUBHASH PRASAD SHIV RATAN PRASAD Vs. REGIONAL SELECTION COMMITTEE
|
March 19, 2004 |
|
SUBHAWATI DEVI Vs. R K SINGH
|
March 19, 2004 |
|
SUBODH AGARWAL Vs. STATE OF U P
|
December 15, 2004 |
|
SUBODH KUMAR AGARWAL Vs. XTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
November 3, 2004 |
|
SUBODH KUMAR PANDEY Vs. DISTRICT JUDGE
|
May 14, 2004 |
|
Sudama Vs. State
|
January 5, 2004 |
|
SUDARSHAN LAL JAIN Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 22, 2004 |
|
SUDHAKAR SINGH Vs. UTTAR PRADESH STATE SUGAR CORPORATION LTD
|
April 21, 2004 |
|
SUDHAKAR SINGH Vs. AJMAL HUSAIN AND OTHERS
|
September 10, 2004 |
|
SUDHIR Vs. STATE OF U P
|
March 5, 2004 |
|
SUDHIR KUMAR AWASTHI Vs. CHIEF DEVELOPMENT OFFICER FARRUKHABAD/KANNAUJ
|
February 19, 2004 |
|
SUDHIST NARAIN ANAND Vs. R.K. SHUKLA, ADDL. GOVT. ADVOCATE, HIGH COURT AND ORS.
|
November 9, 2004 |
|
SUHAGWATI Vs. VTH ADDL DISTRICT JUDGE
|
January 9, 2004 |
|
SUKAI AND ANOTHER Vs. D.D.C., BASTI AND OTHERS
|
April 19, 2004 |
|
SUKARAM DEVELOPERPVT LTD Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
November 5, 2004 |
|
SUKHA RAJ SINGH RATHORE Vs. STATE OF U P
|
June 18, 2004 |
|
SUKHDEO Vs. STATE OF U P
|
March 5, 2004 |
|
Sukhdeo Vs. Jaggoo
|
January 27, 2004 |
|
SUKHVEER Vs. STATE OF U P
|
March 24, 2004 |
|
SUMAN Vs. STATE OF U P
|
September 16, 2004 |
|
SUMAN PUROHIT Vs. VIIITH ADDL DISTRICT JUDGE
|
May 4, 2004 |
|
SUNDAN Vs. STATE OF U P
|
August 9, 2004 |
|
SUNDARIS Vs. BHOLA NATH
|
April 5, 2004 |
|
SUNDER LAL Vs. UNION OF INDIA
|
March 5, 2004 |
|
SUNDER LAL SHARMA Vs. ZILA BASIC SHIKSHA ADHIKARI
|
September 14, 2004 |
|
SUNDER LAL VERMA Vs. RANVIR RANA
|
March 12, 2004 |
|
SUNIL ALIAS SUSHIL KUMAR Vs. STATE OF U P
|
September 10, 2004 |
|
SUNIL GUPTA Vs. STATE OF U P
|
December 16, 2004 |
|
SUNIL KUMAR DUBEY Vs. PRINCIPAL K B POST GRADUATE DEGREE COLLEGE
|
October 27, 2004 |
|
SUNIL KUMAR JAIN S O SRI SURESH CHANDRA JAIN Vs. INCOME TAX OFFICER THE COMMISSIONER OF INCOME TAX AND THE
|
November 5, 2004 |
|
SUNIL MISRA Vs. UNION OF INDIA
|
February 20, 2004 |
|
SUNIL RATHI Vs. STATE OF U P
|
May 27, 2004 |
|
SUNITA AGNIHOTRI Vs. SURAJ SINGH
|
November 18, 2004 |
|
SUNITA DIWEDI Vs. STATE OF U P
|
January 28, 2004 |
|
SUNITA SINGH Vs. STATE OF U P
|
May 19, 2004 |
|
SUPERINTENDING ENGINEER Vs. CHHOTEY LAL
|
September 14, 2004 |
|
SUPRIYA CHATURVEDI Vs. STATE OF U P
|
May 21, 2004 |
|
SURAJ BALI SHARMA Vs. STATE OF U P
|
August 26, 2004 |
|
SURAJ PRAKASH GUPTA Vs. STATE OF U.P. AND OTHERS
|
December 9, 2004 |
|
SURAJ PRASAD TEWARI Vs. ZILA COMMANDANT HOME GUARDS
|
November 5, 2004 |
|
SURAJ SINGH Vs. NAGAR AIYUKT NIGAM AGRA
|
January 30, 2004 |
|
SURENDRA KUMAR Vs. STATE
|
April 12, 2004 |
|
SURENDRA KUMAR Vs. AMARJEET SINGH
|
May 7, 2004 |
|
SURENDRA KUMAR KATIYAR Vs. PRESIDING OFFICER LABOUR COURT IV
|
May 12, 2004 |
|
SURENDRA KUMAR SINGH Vs. U P FINANCIAL CORPORATION KANPUR
|
August 11, 2004 |
|
SURENDRA KUMAR SRI RAMESH CHANDRA SHARMA Vs. LABOUR COURT AND ADHISHASHI ABHIYANTA U P STATE ELECTRICITY BOARD
|
August 25, 2004 |
|
SURENDRA MALIK Vs. DISTRICT JUDGE
|
December 2, 2004 |
|
SURENDRA NATH MOHLA SHRI A N MOHLA Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA
|
April 9, 2004 |
|
SURENDRA NATH SINGH Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION
|
May 21, 2004 |
|
SURENDRA NATH SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
July 29, 2004 |
|
SURENDRA PRASAD DWIVEDI Vs. INDUSTRIAL TRIBUNAL I U P ALLAHABAD
|
November 30, 2004 |
|
SURENDRA SINGH Vs. STATE OF U P
|
February 20, 2004 |
|
SURENDRA SINGH RAJENDRA SINGH YOGENDRA SINGH HARENDRA SINGH INDRA Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE MUNSIF MOHAMMADABAD GOHNA
|
February 23, 2004 |
|
SURENDRA YADAV Vs. STATE OF U P
|
August 26, 2004 |
|
SURESH CHAND AGARWAL
Vs. DIRECTOR GENERAL OF INCOME TAX INVESTIGATION
|
May 19, 2004 |
|
SURESH CHAND SONI Vs. A D J ROOM NO 13 AGRA
|
November 23, 2004 |
|
SURESH CHANDRA Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
|
August 5, 2004 |
|
SURESH CHANDRA Vs. STATE OF U P
|
March 4, 2004 |
|
SURESH CHANDRA SOTI Vs. STATE CANE SERVICE AUTHORITY
|
March 12, 2004 |
|
SURESH PANDEY Vs. STATE OF U P
|
November 10, 2004 |
|
SURYA BHAN SINGH Vs. STATE OF U P
|
February 4, 2004 |
|
SURYA MANI SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 6, 2004 |
|
SUSHIL KUMAR GUPTA Vs. STATE OF U P
|
November 20, 2004 |
|
SUSHIL KUMAR SRIVASTAVA Vs. IVTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR
|
November 9, 2004 |
|
SUSHILA CHITRA MANDIR Vs. STATE OF U P
|
July 9, 2004 |
|
SUSHILA DEVI Vs. RAMESHWAR DAYAL
|
November 23, 2004 |
|
SUSHILA RAI Vs. UNION OF INDIA
|
July 20, 2004 |
|
SWARNA KANTI DIXIT Vs. STATE OF U P
|
August 20, 2004 |
|
SWAROOP (DIED) THROUGH JAI CHAND (L.RS) ETC Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 5, 2004 |
|
SWAROOP CHANDRA SHARMA Vs. STATE OF U P
|
August 5, 2004 |
|
SWARUP PACKAGING AND SANITIZERS INDIA P LTD Vs. STATE BANK OF INDIA
|
February 16, 2004 |
|
SWASTIC PHARMACEUTICALS Vs. JOINT REGIONAL DIRECTOR U P REGION OF E S I CO
|
April 20, 2004 |
|
SWASTIK FRAGRANCES Vs. COMMISSIONER APPEALS OF CUS
|
March 15, 2004 |
|
SYED AHMAD JAWWAD Vs. QUDESIYA SAIDULLAH
|
September 7, 2004 |
|
SYED ASHRAF ALI Vs. ONKAR SINGH
|
September 3, 2004 |
|
T P MEHTA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE JHANSI
|
May 21, 2004 |
|
TABASSUM GAZALA Vs. AMIT GARG
|
September 29, 2004 |
|
TAJ PLASTIC HOUSE Vs. COMMISSIONER OF SALES TAX
|
May 21, 2004 |
|
Tajoo Vs. Aman Ahmad & Ors.
|
March 11, 2004 |
|
TAKAN Vs. STATE
|
April 16, 2004 |
|
TAKDEER SINGH Vs. COMMISSIONER, JHANSI DIVISION, JHANSI AND OTHERS
|
September 14, 2004 |
|
TANDA TEXTILES AND PROCESSING MILLS P LTD Vs. STATE OF U P
|
November 8, 2004 |
|
TAQDIRUNNISA SMT Vs. IST ADDITIONAL DISTRICT JUDGE
|
July 5, 2004 |
|
TARA CHANDRA TEWARI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-I U P ALLAHABAD
|
February 17, 2004 |
|
TARAWATI Vs. STATE OF U P
|
July 29, 2004 |
|
TARIQ ABDULLA Vs. ADDL. CITY MAGISTRATE (R.C. AND E.O.) AND ORS.
|
December 2, 2004 |
|
TARKESHWAR NATH PATHAK
Vs. STATE OF U P
|
December 15, 2004 |
|
Tasadduk Husain Vs. Gaon Sabha
|
June 4, 2004 |
|
Tasawwar Khan Vs. State of U.P.
|
January 16, 2004 |
|
TASHREEF AHMAD Vs. STATE OF U P
|
December 17, 2004 |
|
TASHREEF AHMAD SON OF ZAMEER AHMAD(IN JAIL) Vs. STATE
|
December 17, 2004 |
|
TATA CHEMICALS LIMITED
Vs. COMMISSIONER OF SALES TAX
|
October 28, 2004 |
|
TAZI RAM Vs. STATE OF U P
|
September 17, 2004 |
|
TEJ PAL Vs. STATE OF U P
|
August 27, 2004 |
|
TEJ PRAKASH JAISWAL Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM
|
January 27, 2004 |
|
THAKUR RADHENDRA KISHORE JI MAHARAJ Vs. IIND A D J MATHURA
|
July 21, 2004 |
|
THEKEDAR ASSOCIATION PRANTIYA KHAND LOK NIRMAN VIBHAG Vs. EXECUTIVE ENGINEER ADHISHASHI ABHIYANTA PRANTIYA KHAND LOK NIRMAN VIBHAG
|
September 2, 2004 |
|
Tinku @ Gopal Vs. State of U.P.
|
December 17, 2004 |
|
TINKU ALIAS GOPAL REVISIONST Vs. STATE OF U P
|
December 17, 2004 |
|
TIRATH RAJ UPADHYAY Vs. STATE OF U P
|
April 9, 2004 |
|
TOOFANI PRASAD Vs. STATE OF U P
|
September 24, 2004 |
|
TOSHA INTERNATIONAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 8, 2004 |
|
TRACK PARTS OF INDIA MAZDOOR SABHA Vs. STATE OF U P
|
November 22, 2004 |
|
TRIBHUWAN DHAR MISHRA Vs. STATE OF U P
|
September 16, 2004 |
|
TRIBHUWAN NATH RAI Vs. STATE OF U P
|
August 24, 2004 |
|
TRILOKI Vs. IVTH A D J
|
October 29, 2004 |
|
TRILOKI CHANDRA LAL T C LAL Vs. STATE OF U P
|
May 10, 2004 |
|
TRILOKI NATH DWIVEDI GAJADHAR PRASAD DWIVEDI Vs. DISTRICT JUDGE
|
April 9, 2004 |
|
TRIPATHI COAL BRIKETS INDUSTRIES Vs. STATE OF U P
|
October 15, 2004 |
|
TRIPURARI Vs. STATE OF U P
|
February 20, 2004 |
|
Triveni Vs. Rani Devi
|
April 5, 2004 |
|
TRIVENI GLASS LIMITED Vs. STATE OF U P
|
August 20, 2004 |
|
TRIVENI STRUCTURALS LTD Vs. COMMISSIONER OF TRADE TAX
|
April 26, 2004 |
|
TUPLES EDUCATIONAL SOCIETY Vs. STATE OF U P
|
September 14, 2004 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. LABOUR COURT 2 U P KANPUR
|
January 27, 2004 |
|
U P B ED PRASHIKSHAN SANGH SATHIAN AZAMGARH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 24, 2004 |
|
U P CO-OPERATIVE FEDERATION LTD Vs. PRESIDING OFFICER LABOUR COURT MEERUT
|
May 6, 2004 |
|
U P FOREST CORPORATION Vs. PRESIDING OFFICER LABOUR COURT U P RAMPUR
|
December 10, 2004 |
|
U P GANNA SODH PARISHAD GENDA SINGH ANNA PRAJANAN EVAM ANUSANDHAN SANSTHAN SEORAHI Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
|
March 10, 2004 |
|
U P MADHYAMIK SHIKSHAK SANGH Vs. STATE OF U P
|
August 26, 2004 |
|
U P NURSING HOME ASSOCIATION Vs. RAJESH KUMAR SRIVASTAVA
|
May 6, 2004 |
|
U P POWER CORPORATIONLTD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
|
February 23, 2004 |
|
U P PUBLIC SERVICE COMMISSION Vs. RAJEEV KUMAR BANSAL
|
July 8, 2004 |
|
U P S R T CORPORATION Vs. RAMESH KUMAR YADAV
|
November 8, 2004 |
|
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT BAREILLY
|
May 14, 2004 |
|
U P STATE ELECTRICITY BOARD KANPUR Vs. PRESIDING OFFICER LABOUR COURT VTH U P KANPUR
|
February 23, 2004 |
|
U P STATE ELECTRICITY BOARD KANPUR NAGAR Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR
|
January 9, 2004 |
|
U P STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION LTD Vs. KRISHNA GOPAL
|
December 2, 2004 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM AJORE MAURYA
|
September 1, 2004 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. RANI SRIVASTAVA
|
August 31, 2004 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
January 27, 2004 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. DINESH KUMAR
|
March 23, 2004 |
|
U P STATE ROAD TRANSPORT CORPORATION ALIGARH Vs. RAM BETI
|
May 6, 2004 |
|
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER OF LABOUR COURT U P MEERUT
|
March 17, 2004 |
|
U P STATE SUGAR CORPORATION LTD Vs. LABOUR COURT U P
|
August 4, 2004 |
|
U P STATE SUGAR CORPORATIONLTD Vs. DISTRICT JUDGE SAHARANPUR
|
January 28, 2004 |
|
U. P. RAJKIYA AUDYOGIK PRASHIKSHAN SANSTHAN DAINIK VETAN KARAMCHARI KALYAN SAMITI LUCKNOW Vs. STATE OF U P
|
February 16, 2004 |
|
U.P. (ROHELKHAND TARAI) GANNA BEEJ EVAM VIKAS NIGAM Vs. COMMISSIONER OF
|
December 8, 2004 |
|
U.P. JUNIOR HIGH SCHOOLS SIKSHAK SANGH Vs. STATE OF U.P. AND OTHERS
|
February 24, 2004 |
|
U.P. STATE ROAD TRANSPORT Vs. VIDYA TIWARI
|
October 5, 2004 |
|
U.P. STATE ROAD TRANSPORT Vs. CHETRA PAL SINGH
|
August 11, 2004 |
|
U.P. STATE ROAD TRANSPORT Vs. KALAWATI DEVI
|
September 1, 2004 |
|
U.P. STATE ROAD TRANSPORT Vs. VEER PAL
|
August 24, 2004 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. CHETRA PAL SINGH
|
August 19, 2004 |
|
U.P. State Road Transport Corporation, through the Regional Manager, Ghaziabad Vs. State of U.P. and others
|
January 27, 2004 |
|
U.P. SUNNI CENTRAL BOARD OF WAQFS LUCKNOW Vs. A.B.C.
|
November 29, 2004 |
|
UDAI PAL Vs. ADHIKSHAK JANPAD KARAGAR BASTI
|
February 12, 2004 |
|
UDAI PAL SINGH Vs. PUSHPA
|
August 19, 2004 |
|
UDAI PAL SINGH Vs. STATE OF U P
|
December 8, 2004 |
|
UDAI PRATAP SINGH Vs. ADHYAKSH NAGAR PALIKA MAHARAJGANJ
|
August 2, 2004 |
|
UDAI RAJ YADAV Vs. IST A D J AZAMGARH
|
April 5, 2004 |
|
UDAI VEER SINGH Vs. STATE OF U P
|
August 27, 2004 |
|
UDAIRAJ SINGH Vs. EDUCATION DIRECTOR
|
January 14, 2004 |
|
UDAIVIR DAN SAHAY DAN SAHAY ROOPRAM NAURANGI BHUDEO Vs. STATE OF U P
|
May 12, 2004 |
|
UDAY PRATAP SINGH Vs. STATE OF U P
|
May 13, 2004 |
|
UJIYARI Vs. STATE
|
January 6, 2004 |
|
UMA DEVI Vs. STATE OF U P
|
September 8, 2004 |
|
UMA KANT YADAV Vs. STATE OF U P
|
April 23, 2004 |
|
UMA NATH SINGH Vs. RAMA SHANKAR MISHRA
|
March 15, 2004 |
|
UMA SHANKER Vs. PRESCRIBED AUTHORITY MUNSIF
|
April 23, 2004 |
|
UMA SHANKER Vs. NATTHIR DAS
|
October 12, 2004 |
|
UMA SHANKER Vs. BOARD OF REVENUE AND OTHERS
|
December 1, 2004 |
|
UMA SHANKER SETH Vs. KORESHA BEGUM
|
February 5, 2004 |
|
UMA SHANKER SHUKLA Vs. PRESCRIBED AUTHORITY TOWN AREA NARAINI/S D O NARAINI BANDA
|
February 4, 2004 |
|
UMA SHANKER SRIVASTAVA D Vs. IST A D J
|
August 6, 2004 |
|
UMMED ALI Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
January 28, 2004 |
|
UNION BANK OF INDIA Vs. KANHAIYA LAL RUPANI
|
July 9, 2004 |
|
UNION OF INDIA Vs. GANESH PANDEY
|
May 27, 2004 |
|
UNION OF INDIA Vs. MEERA KUMARI
|
April 20, 2004 |
|
UNION OF INDIA Vs. JUDGE SMALL CAUSES COURT KANPUR
|
April 30, 2004 |
|
UNION OF INDIA Vs. GUPTA CONSTRUCTIONS ENGINEERS AND CONTRACTORS
|
March 29, 2004 |
|
UNION OF INDIA Vs. TRIBHUVAN NATH KUSHWAHA
|
April 8, 2004 |
|
UNION OF INDIA Vs. TEJPAL SINGH
|
February 3, 2004 |
|
UNION OF INDIA Vs. SPECIAL JUDGE FARRUKHABAD
|
February 3, 2004 |
|
UNION OF INDIA Vs. PHUNOO
|
March 18, 2004 |
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UNION OF INDIA Vs. RAVI KUMAR BATRA
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February 26, 2004 |
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UNION OF INDIA Vs. BHIKHAM SINGH
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August 18, 2004 |
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UNION OF INDIA Vs. SANJA PASWAN
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August 3, 2004 |
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UNION OF INDIA Vs. MOHD NAYYAR
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August 27, 2004 |
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UNION OF INDIA Vs. SUSHILA DEVI
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August 25, 2004 |
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UNION OF INDIA Vs. B B BISWAS
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October 13, 2004 |
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UNION OF INDIA Vs. LAKHIMUNNI
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November 24, 2004 |
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UNION OF INDIA Vs. KITABULLAH
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August 20, 2004 |
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UNION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
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December 23, 2004 |
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UNION OF INDIA Vs. SHRI CHANDRA BHUSHAN MISRA AND ANOTHER
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March 3, 2004 |
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UNION OF INDIA Vs. RANI AND OTHERS
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April 20, 2004 |
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UNION OF INDIA (UOI) AND ANR. Vs. M.A. SIDDIQUI AND ORS.
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November 16, 2004 |
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UNION OF INDIA AND ANOTHER Vs. BRIJBHUSHAN YADAV AND ANOTHER
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April 12, 2004 |
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UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI Vs. MASTER VIKAS AND ANOTHER
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September 1, 2004 |
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UNION OF INDIA UOI Vs. KAMLA PRASAD TIWARI
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November 19, 2004 |
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UNION OF INDIA UOI Vs. SHIV SHANKAR
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March 24, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. RASHIDA KHATOON
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September 27, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. NEERAJ KUMAR MISHRA
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September 30, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA
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September 14, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. IXTH A D J
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August 10, 2004 |
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UNITED INDIA INSURANCE CO. LTD Vs. SHARAFAT ALI
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October 7, 2004 |
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UNITED INDIA INSURANCE COMPANY Vs. MADHU
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October 6, 2004 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ZAFAR IBRAHIM
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March 31, 2004 |
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UNIVERSAL RUBBER MILLS Vs. PYARE LAL HARIVANS SINGH AND THE LABOUR COURT
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February 26, 2004 |
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Urmila Devi (Smt.) and another Vs. State of Uttaranchal and others
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June 7, 2004 |
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URMILA SINGH Vs. DEEN DAYAL UPADHYAYA GORAKHPUR UNIVERSITY
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November 3, 2004 |
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URMILA WIFE OF YOGENDRA SINGH Vs. STATE OF U P
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November 1, 2004 |
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USHA DEVI Vs. CHEIF GENERAL MANAGER BINA PROJECT N C L
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September 16, 2004 |
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USHA GOEL SUBHASH CHAND GOEL ASSISTANT TEACHER ADARSH Vs. STATE OF U P
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March 31, 2004 |
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UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. LABOUR COURT2
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January 27, 2004 |
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UTTAR PRADESH AWAS AND VIKAS PARISHAD Vs. HARI RAM
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March 10, 2004 |
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UTTAR PRADESH BHUMI SUDHAR NIGAM Vs. COMMISSIONER OF INCOME TAX
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December 3, 2004 |
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UTTAR PRADESH FINANCIAL CORPORATION Vs. JOINT COMMISSIONER INCOME TAX SPECIAL RANGE COMMISSIONER INCOME TAX
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October 12, 2004 |
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UTTAR PRADESH GANNA SODH PARISHAD GENDA SINGH GANNA EVAM ANUSHANDHAN Vs. PRESIDING OFFICER LABOUR COURT
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March 10, 2004 |
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UTTAR PRADESH MINISTERIAL COLLECTORATE KARAMCHARI SANGH Vs. STATE OF U P
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March 18, 2004 |
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UTTAR PRADESH POWER CORPORATION LTD Vs. MOHD YUNUS KHAN
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May 17, 2004 |
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UTTAR PRADESH RAJYA KHAD EVAM AVASYAK VASTU NIGAM LIMITED UTTAR PRADESH Vs. LABOUR COURT SRI NANAK CHANDRA
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March 3, 2004 |
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UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LTD Vs. URMILA DEVI SAXENA
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August 17, 2004 |
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UTTAR PRADESH S R T CORPORATION Vs. RAM PRAKASH
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November 24, 2004 |
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UTTAR PRADESH STATE BRASSWARE CORPN LTD Vs. COMMISSIONER OF INCOME TAX
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October 12, 2004 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. MAHESH CHANDRA SHARMA
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November 10, 2004 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. III ADDL CIVIL JUDGE
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August 31, 2004 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
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February 23, 2004 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT ABHA RANI DEVI WIFE OF LATE SHISHIR
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July 13, 2004 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT PRESIDING OFFICER LABOUR COURT I
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May 11, 2004 |
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UTTAR PRADESH STATE IRRIGATION DEPARTMENT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V
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September 23, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
September 14, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PRADEEP SINHA
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August 5, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHEO NATH AWASTHI
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November 17, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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November 24, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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December 10, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
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January 5, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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February 6, 2004 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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February 19, 2004 |
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UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. DISTRICT JUDGE
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January 28, 2004 |
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UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. SALAMAT MIA
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May 21, 2004 |
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UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. LABOUR COURT
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August 4, 2004 |
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UTTARANCHAL WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX
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April 15, 2004 |
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V K JAIN Vs. STATE OF U P
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October 7, 2004 |
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V K PACKAGING INDUSTRIES Vs. TAX RECOVERY OFFICER
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January 12, 2004 |
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V K SHARMA Vs. ENID PAUL
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January 20, 2004 |
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VAKIL SINGH PATEL Vs. STATE OF U P
|
February 4, 2004 |
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Van Vibhag Vs. Shiksha Prasar Samiti Lalapur etc.
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February 5, 2004 |
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VARAD ULLAH Vs. STATE OF U P
|
November 5, 2004 |
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VARANASI DEVELOPMENT AUTHORITY Vs. RAM CHANDER
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March 4, 2004 |
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VASANT KUMAR PANDEY Vs. STATE OF U P
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September 29, 2004 |
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VASANTI CHITRA MANDIR Vs. STATE OF U P
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May 31, 2004 |
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VASUNDHARA VYAPAR MANDAL Vs. U P AVAS EVAM VIKAS PARISHAD
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August 5, 2004 |
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VED PAL Vs. JOINT DIRECTOR OF CONSOLIDATION
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April 21, 2004 |
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VED PRAKASH AGRAWAL Vs. NAGAR PALIKA
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October 25, 2004 |
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VED PRAKASH JOSHI Vs. AMRIT PRAKASH
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February 19, 2004 |
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VED PRAKASH JOSHI Vs. AMRIT PRAKASH
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February 13, 2004 |
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VED RAM Vs. STATE OF U P
|
March 25, 2004 |
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VED RAM Vs. HARISH CHANDRA
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July 15, 2004 |
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VEEKAY CONNECTORS P LTD Vs. NATIONAL SMALL INDUSTRIES CORPORATIONLTD
|
September 2, 2004 |
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VEER SINGH Vs. RENT CONTROL AND EVICTION OFFICER
|
December 20, 2004 |
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VEERA NATH Vs. DIRECTOR OF EDUCATION
|
January 29, 2004 |
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Veermati Vs. Tejvir Singh
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September 23, 2004 |
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VEGRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADDL COLLECTOR
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July 7, 2004 |
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VENUS SUGAR LTD Vs. STATE OF U P
|
December 23, 2004 |
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VERMA SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT U P AGRA
|
January 27, 2004 |
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VIBHA RATAN Vs. STATE OF U P
|
November 8, 2004 |
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VICE CHANCELLOR A M U ALIGARH Vs. RAM PRAKASH SHUKLA
|
July 19, 2004 |
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VICE-CHANCELLOR BUNDELKHAND UNIVERSITY Vs. SUSHANT VATSA
|
February 27, 2004 |
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VIDYA SHANKER DIXIT Vs. COMMISSIONER OF INCOME TAX
|
December 17, 2004 |
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VIDYAWATI Vs. DEVENDRA KUMAR
|
May 18, 2004 |
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VIDYAWATI CHHABRA Vs. XITH A D J
|
September 29, 2004 |
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VIJAI BAHADUR Vs. DISTRICT MAGISTRATE
|
June 7, 2004 |
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VIJAI KUMAR Vs. MUKUND DAS
|
April 21, 2004 |
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VIJAI KUMAR CHIB Vs. STATE OF U P
|
September 1, 2004 |
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VIJAI PAL BHAGWAN SAHAI Vs. STATE OF U P
|
December 3, 2004 |
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VIJAI PAL SINGH Vs. MANAGEMENT COMMITTEE PYAREY SINGH PURVA MADHYAMIK VIDYALAYA
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May 19, 2004 |
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VIJAI PRAKASH DUBEY Vs. STATE OF U P
|
November 20, 2004 |
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VIJAY ALIAS CHAPTA AND OTHERS Vs. STATE OF U.P.
|
January 8, 2004 |
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VIJAY BAHADUR @ AMAR BAHADUR Vs. UMA NATH TRIPATHI
|
January 10, 2004 |
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VIJAY KARAN SINGH Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 9, 2004 |
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VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE
|
November 9, 2004 |
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VIJAY KUMAR CHAURASIA Vs. STATE OF U P
|
May 6, 2004 |
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VIJAY KUMAR MEHROTRA Vs. STATE OF U P
|
September 30, 2004 |
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VIJAY LAGHU UDYOG Vs. PUNJAB NATIONAL BANK
|
January 14, 2004 |
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VIJAY LAXMI Vs. STATE OF U P
|
May 20, 2004 |
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VIJAY LAXMI Vs. MUNNU LAL
|
July 27, 2004 |
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VIJAY MAHESHWARI Vs. PARVEZ
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March 5, 2004 |
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VIJAY PRAKASH Vs. STATE OF U P
|
December 23, 2004 |
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VIJAY PRAKASH TELANG Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 23, 2004 |
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Vijay Prakash; Km.Arati Bhardwaj; Sanjay Kumar Bhardwaj and Anr.; Mahendra Singh; Shailendra Kumar Rajbhar; Manoj Kumar Bhardwaj and Anr. Vs. State of U.P.& Ors.
|
December 23, 2004 |
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VIJAY PRATAP Vs. VITH A D J
|
August 19, 2004 |
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VIJAY SINGH Vs. STATE OF U P
|
July 28, 2004 |
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VIJAY SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE
|
April 26, 2004 |
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VIJAY YADAV Vs. STATE OF U P
|
February 4, 2004 |
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VIJAY YADAV Vs. STATE OF U P
|
December 17, 2004 |
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VIJENDRA PAL SINGH Vs. STATE OF U P
|
June 29, 2004 |
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VIJENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
November 24, 2004 |
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VIKAS PAWAR Vs. TARA RANI
|
December 1, 2004 |
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VIKKI ALIAS VIKRANT TYAGI Vs. ADHIKSHAK DISTRICT JAIL MUZAFFAR NAGAR
|
March 5, 2004 |
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VIMAL KUMAR PANDEY Vs. BASIC SHIKSHA ADHIKARI AURAIYA
|
September 13, 2004 |
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VIMAL KUMAR SINGH RAJ BAHADUR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 19, 2004 |
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VIMLA DEVI Vs. RAM BABU
|
April 6, 2004 |
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VIMLA KESHRI Vs. SPECIAL JUDGE EC ACT/ADDL SESSIONS JUDGE JAUNPUR
|
August 10, 2004 |
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VIMLA SINGH SMT Vs. CHIEF ENGINEER EAST ZONE
|
March 10, 2004 |
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VINAI PANDEY LATE TAKESHWAR PANDEY Vs. STATE OF U P
|
February 27, 2004 |
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VINAY KUMAR SHARMA SHRI JAGDISH PRASAD SHARMA AND ASRAFUDULLA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 7, 2004 |
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VINDA PRASAD AWASTHI Vs. UP ZILA ADHIKARI
|
January 12, 2004 |
|
VINDHYACHAL Vs. STATE OF U P
|
October 12, 2004 |
|
VINDHYACHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
July 22, 2004 |
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VINESH KUMAR MEHTA Vs. PRESIDING OFFICER LABOUR COURT
|
November 29, 2004 |
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VINOD KATYAL Vs. RAM LUBHAYA KHARBANDA
|
February 19, 2004 |
|
VINOD KUMAR Vs. STATE OF U P
|
January 19, 2004 |
|
VINOD KUMAR Vs. D N AGARWAL
|
May 26, 2004 |
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VINOD KUMAR S O SRI CHANDRA KIRAN Vs. JOINT DEPUTY DIRECTOR GENERAL D E DEPARTMENTAL EXAMINATION BRANCH BHARAT
|
October 1, 2004 |
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VINOD KUMAR SHARMA Vs. DEALER SELECTION BOARD
|
April 20, 2004 |
|
VIPIN Vs. STATE OF U.P.
|
February 23, 2004 |
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VIPIN KRISHNA GARG Vs. SHYAM LAL GARG
|
March 12, 2004 |
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VIPIN KUMAR GUPTA Vs. BRANCH MANAGER UNION OF INDIA GYANPUR
|
February 26, 2004 |
|
VIPUL GUPTADR Vs. STATE OF U P
|
May 4, 2004 |
|
VIRENDRA BAHADUR SINGH ALIAS HIRA SINGH Vs. DISTRICT JUDGE VARANASI
|
October 4, 2004 |
|
VIRENDRA KUMAR Vs. UNION OF INDIA
|
September 1, 2004 |
|
VIRENDRA KUMAR Vs. SANJIV KUMAR ALIAS SANJAI KUMAR
|
March 24, 2004 |
|
VIRENDRA NATH OJHA Vs. STATE OF U P
|
December 2, 2004 |
|
VIRENDRA SINGH Vs. STATE OF U P
|
December 7, 2004 |
|
VIRENDRA SINGH Vs. STATE OF U P
|
May 17, 2004 |
|
VIRENDRA SINGH PAL Vs. JUDGE SMALL CAUSES COURT KANPUR NAGAR
|
March 22, 2004 |
|
Viri Singh Vs. Puran Singh
|
March 5, 2004 |
|
VISHAL PANDA MAINPURI Vs. DISTRICT MAGISTRATE MAINPURI
|
August 4, 2004 |
|
VISHALI Vs. STATE OF U P
|
April 16, 2004 |
|
VISHAMBHAR NATH RAVINDRA KUMAR Vs. COMMISSIONER OF SALES TAX
|
March 16, 2004 |
|
VISHAMBHAR SINGH Vs. STATE OF U P
|
February 17, 2004 |
|
VISHNU BHAGWAN AGRAWAL Vs. NATIONAL INSURANCE COMPANY LTD
|
January 22, 2004 |
|
Vishnu Datta Vs. L.M.C.
|
February 4, 2004 |
|
VISHNU DHAR DUBEY Vs. STATE OF U P
|
February 5, 2004 |
|
VISHNU DUTT Vs. STATE OF U P
|
September 1, 2004 |
|
VISHRAM RAI Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALIGARH
|
April 27, 2004 |
|
VISHWA NATH Vs. BOARD OF REVENUE U P LUCKNOW
|
May 18, 2004 |
|
VISHWA NATH AGRAWAL Vs. STATE OF U P
|
April 8, 2004 |
|
VISHWA NATH SINGH Vs. JOGENDRA SINGH
|
September 9, 2004 |
|
VISHWANATH Vs. SAMPAT
|
August 19, 2004 |
|
VISHWANATH Vs. BOARD OF REVENUE
|
January 7, 2004 |
|
Vishwanath Vs. State of U.P.& Ors.
|
January 5, 2004 |
|
Vishwanath etc. Vs. State
|
August 12, 2004 |
|
VISHWANATH SARASWAT Vs. STATE OF U.P. THROUGH SECRETARY REVENUE, LUCKNOW,
|
January 16, 2004 |
|
VISION CLUB A DIVISION OF A M CONSTRUCTIONS Vs. COMMISSIONER OF EXCISE U P ALLAHABAD
|
September 22, 2004 |
|
VRINDAVAN PRASAD Vs. STATE OF U.P. AND OTHERS
|
July 9, 2004 |
|
W NAIK M.K. MOORTHY Vs. THE CHIEF OF THE ARMY STAFF
|
September 9, 2004 |
|
WAHID ALI Vs. STATE OF U P
|
August 31, 2004 |
|
WAHID ALI Vs. MOHD. ABDUL QADEER AND ANOTHER
|
February 25, 2004 |
|
WARDEX PHARMACEUTICALS PVT LTD Vs. STATE OF U P
|
July 23, 2004 |
|
WAZIBULLAH Vs. STATE OF U P
|
July 16, 2004 |
|
Wazibullah and Ors. Vs. State of U.P.
|
July 16, 2004 |
|
WELFARE ASSOCIATION OF SELF FINANCED INDUSTRIES 1 KNOWLEDGE PART PHASE II GREATER NOIDA Vs. STATE OF U P
|
September 15, 2004 |
|
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
|
October 7, 2004 |
|
WG CDR K P K GHOSE Vs. COMMISSIONER OF INCOME TAX
|
March 18, 2004 |
|
WIMCO LTD. Vs. SENIOR INSPECTOR, WEIGHTS AND MEASUREMENT
|
March 17, 2004 |
|
XANSA INDIA LTD Vs. XANSA VISIONWORKS LTD
|
July 23, 2004 |
|
YAD RAM Vs. STATE OF U P
|
April 29, 2004 |
|
YAGYA DUTT Vs. STATE OF U P
|
November 25, 2004 |
|
YAGYA DUTT MISHRA Vs. STATE OF U P
|
September 14, 2004 |
|
YAMIN Vs. MOHAMMAD SHAFIQ
|
March 1, 2004 |
|
YAMUNA PRASAD SINGH Vs. STATE OF U P
|
September 1, 2004 |
|
YAQOOB Vs. STATE OF U P
|
October 5, 2004 |
|
YASEEN ALIAS DHONDHEY Vs. MOHD ALI
|
November 23, 2004 |
|
YASHODA DEVI Vs. COLLECTOR
|
October 26, 2004 |
|
YASHODA DEVI Vs. IST A D J
|
July 26, 2004 |
|
YATENDRA NAGAR S O SHRI TEK RAM SINGH Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY
|
October 11, 2004 |
|
YOGENDRA KUMAR YADAV Vs. CHAIRMAN MUNICIPAL BOARD
|
December 3, 2004 |
|
YOGENDRA NARAIN TIWARI Vs. CHAIRMAN REGIONAL CANE SERVICE AUTHORITY LUCKNOW
|
January 7, 2004 |
|
YOGENDRA RAI Vs. SADHAN SAHKARI SAMITI NO 2 NAGAR
|
September 1, 2004 |
|
YOGENDRA RAI Vs. SADHAN SAHAKARI SAMITI NO 2 GHAZIPUR
|
January 9, 2004 |
|
YOGESH ALIAS JUGAL KISHORE Vs. III A D J MATHURA
|
August 5, 2004 |
|
YOGESH SHARMA SHIV DUTT SHARMA KM POSYA YOGESH SHARMA Vs. SURESH CHANDRA KAUSIK RAM SWAROOP KAUSIK SUDHA KAUSIK
|
March 31, 2004 |
|
YUVRAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR AND ANOTHER
|
October 27, 2004 |
|
ZAFAR ALI Vs. STATE OF U P
|
January 27, 2004 |
|
ZAHEER AHMAD ANSARI Vs. STATE OF U P
|
July 13, 2004 |
|
ZAKA ULLAH Vs. SUPERINTENDENT DISTRICT JAIL BASTI
|
September 23, 2004 |
|
ZAKIYA KHATOON Vs. STATE OF U P
|
October 28, 2004 |
|
ZAMANIA WOOL AGENCY Vs. COMMISSIONER OF TRADE TAX
|
November 30, 2004 |
|
ZAMEEL AHMAD Vs. REGIONAL MANAGER U P S R T C
|
September 3, 2004 |
|
ZAMIR (DEAD) THEREAFTER SHARIF AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
April 23, 2004 |
|
ZAMIR AHMAD Vs. SAMSON CLAUDIUS
|
October 28, 2004 |
|
ZILA PARISHAD SHAHJAHANPUR Vs. KRISHNA MURARI DIXIT
|
January 14, 2004 |
|
ZILA PARISHAD SHAHJAHANPUR Vs. KRISHNA MURARI DIXIT
|
January 16, 2004 |
|
ZILA SAHKARI FEDERATION LTD Vs. LABOUR COURT GHAZIABAD
|
March 4, 2004 |
|
ZISHAN AHMAD Vs. FIRDAUS JAHAN
|
May 24, 2004 |
|
ZULIFIKAR @ BITTOO THROUGH SHAIN BIBI Vs. UNION OF INDIA AND ANR.
|
July 27, 2004 |