REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K GUPTA Vs. STATE OF U P	May 14, 2003
A N VERMA Vs. S K CHATURVEDI MANAGING DIRECTOR BHARAT PUMPS AND COMPRESSORS NAINI ALLAHABAD	March 25, 2003
ABBAS WAZIR P LTD Vs. COMMISSIONER OF INCOME TAX	September 2, 2003
ABDUL HAMID KHAN Vs. MANZOOR AHMAD KHAN	May 14, 2003
ABDUL KARIM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	January 2, 2003
ABDUL KAYYUM Vs. STATE OF U P	September 26, 2003
ABDUL RAFIQ KHAN Vs. STATE OF UTTAR PRADESH	November 13, 2003
ABDUL RAHMAN ANSARI Vs. COLLECTOR	May 23, 2003
ABDUL SATTAR Vs. STATE OF U P	July 25, 2003
ABDUL WAHEED Vs. U P STATE	February 18, 2003
ABDUL WASI Vs. BHAIRAM DEEN	May 19, 2003
ABHA AGARWAL Vs. VICECHANCELLOR ALLAHABAD UNIVERSITY	July 25, 2003
ABHA UPADHYAYA SMT Vs. ADDL DIRECTOR OF EDUCATION	May 23, 2003
ABHAI RAM SAND Vs. DEBT RECOVERY TRIBUNAL	September 8, 2003
ABHAY KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH	April 10, 2003
ABHILASH SINGH Vs. STATE OF U P	October 20, 2003
ABHIMANYU SINGH Vs. BANARAS HINDU UNIVERSITY	September 11, 2003
ABHISHEK SRIVASTAVA Vs. BANARAS HINDU UNIVERSITY	April 18, 2003
ABRAR AHMAD Vs. PRESIDING OFFICER LABOUR COURT I KANPUR	July 24, 2003
ABU BAKER KHAN Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY	July 17, 2003
ACHAL SINGH ALIAS SHERU Vs. STATE OF U P	February 26, 2003
ACHCHAN MIYAN Vs. STATE OF U P	January 14, 2003
Achchan Miyan Vs. State of U.P. and others	January 9, 2003
ACHHAIBAR TIWARI Vs. ADDITIONAL COMMISSIONER (J) II, GORAKHPUR DIVISION AND OTHERS	January 22, 2003
Achhey Lal Vs. Arvind Kumar	November 25, 2003
ADITYA NARAYAN SINGH Vs. STATE ELECTION COMMISSION U P	September 12, 2003
ADRASH BRICK KILN INDUSTRIES Vs. CHAIRMAN OF PREVENTION AND CONTROL OF WATER	April 17, 2003
ADYA PRASAD PANDEY Vs. STATE OF U P	July 30, 2003
AFSAR Vs. STATE OF UTTAR PRADESH	March 11, 2003
AFZAL AHMAD Vs. UNION OF INDIA	August 27, 2003
AGILENT TECHNOLOGIES INDIA PVT LTD Vs. COMMISSIONER TRADE TAX	April 28, 2003
AGRA CITY REAL ESTATE DEVELOPMENT ORGANISATION Vs. STATE OF U P	August 13, 2003
AGRA ENGINEERING INDUSTRIES EMPLOYEES UNION Vs. STATE OF U P	June 11, 2003
AGRA PUBLIC SCHOOL Vs. U P AVAS EVAM VIKAS PARISHAD	May 23, 2003
AGRAWAL DAL AND OIL MILLS Vs. STATE OF U P	February 11, 2003
AHIBARAN SINGH KUSHWAHA Vs. DISTRICT INSPECTOR OF SCHOOLS KANNAUJ/FARRUKHABAD	October 10, 2003
AHJAD Vs. STATE OF U P	November 7, 2003
AHMAD ALI KHAN Vs. TAX RECOVERY OFFICER	August 8, 2003
AHMAD JAMEEL Vs. ADDITIONAL COMMISSIONER ADMINISTRATION	September 12, 2003
Ahmad Jameel and Anr. Vs. Additional Commissioner (Administration),Moradabad & Ors.	September 19, 2003
AIJAZ Vs. STATE OF U P	November 24, 2003
AINUL HAQ Vs. JAIL SUPERINTENDENT CENTRAL JAIL NAINI	November 24, 2003
AJAB SINGH Vs. STATE OF UTTAR PRADESH	December 15, 2003
AJAI ARORA Vs. KAILASH CHAND AND ANR.	September 4, 2003
AJAI KUMAR Vs. STATE OF U P	April 8, 2003
AJANT SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	October 8, 2003
AJANTA TUBES LIMITED Vs. STATE OF U.P. AND ANOTHER	March 11, 2003
AJAY JAUHARI Vs. STATE OF U P	November 10, 2003
AJAY KUMAR Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE E C ACT	May 8, 2003
AJAY KUMAR SHAKYA Vs. KANTI DEVI	April 10, 2003
AJAY KUMAR SHEVDY Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FACE CENTRAL RAILWAY AND	October 20, 2003
AJAY KUMAR SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA MUMBAI	February 25, 2003
AJAY KUMAR VERMA Vs. STATE OF U P	September 3, 2003
AJAY PAL SINGH Vs. DISTRICT JUDGE MEERUT	September 9, 2003
AJAY PRAKASH DIXIT Vs. STATE OF U P	December 15, 2003
AJAY SINGH IN JAIL Vs. STATE OF U P	August 6, 2003
AJAY YADAV Vs. CONTONMENT BOARD	September 29, 2003
AJIT KUMAR SARASWAT Vs. SHIKSHA NIDESHAK UCHCHA SHIKSHA UCHCHA SHIKSHA NIDESHALAYA	January 30, 2003
AJITENDRA KUMAR YADAV ALIAS CHHANGA YADAV Vs. UNION OF INDIA AND OTHERS	January 3, 2003
AJMAL KHAN Vs. STATE OF U P	April 10, 2003
AKEELA KHATOON Vs. STATE OF U P	March 13, 2003
AKHILESH KUMAR NAIK NAYAK Vs. K G RAMCHANDRAN CHAIRMAN AND MANAGING DIRECTOR BHARAT HEAVY ELECTRICALSLTD	May 6, 2003
AKHILESH KUMAR SINGH Vs. STATE OF U P	December 3, 2003
AKHILESH SINGH Vs. VIJAY SINGH AND ANOTHER	November 7, 2003
AKHILESHWAR PANDEY Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW	November 21, 2003
AKHTARI BEGUM Vs. NASIM AHMAD	March 24, 2003
AKSHAY PRATAP SINGH ALIAS GOPALJI Vs. STATE OF U P	September 26, 2003
ALAKH RAM Vs. STATE OF U P	January 17, 2003
ALIASGOODS Vs. LATE SAHADEO SINGH	July 10, 2003
ALIM ULLAH Vs. STATE OF UTTAR PRADESH	April 2, 2003
ALKA MISHRA Vs. DY DIRECTOR OF EDUCATION SECONDARY	December 18, 2003
ALLAH RAKHA Vs. NIZAMUDDIN ALIAS JAMMU	November 21, 2003
ALLAHABAD BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	May 23, 2003
ALLAHABAD WIRE DRAWING INDUSTRIES PRIVATE LIMITED Vs. UTTAR PRADESH SMALL INDUSTRIES CORPORATION LIMITED	April 4, 2003
ALLAHDEEN Vs. DY DIRECTOR OF CONSOLIDATION	February 5, 2003
ALLEN DRADLEY INDIA LTD Vs. COMMISSIONER OF INCOME TAX	December 2, 2003
ALLYS PACKAGING Vs. STATE BANK OF INDIA	May 5, 2003
ALOK JASPURIA Vs. STATE	March 11, 2003
ALOK KUMAR AND OTHERS Vs. SMT. SUMAN LATA GUPTA AND OTHERS	December 9, 2003
ALOK KUMAR DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAHR	September 12, 2003
ALOK NAYYAR Vs. STATE OF U P	March 13, 2003
AMAR BABU SRIVASTAVA Vs. STATE OF U P	August 4, 2003
AMAR BAHADUR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	December 4, 2003
AMAR NATH Vs. D I O S DEORIA	August 6, 2003
AMAR NATH AND 82 ORS Vs. STATE OF U P	December 12, 2003
AMAR PAL Vs. STATE OF U P	November 20, 2003
AMAR SINGH Vs. STATE OF U P	December 4, 2003
AMAR SINGH Vs. STATE OF U P	July 11, 2003
Amar Singh Vs. State of U.P.& Ors.	April 3, 2003
AMAR SINGH @ SADHU SINGH Vs. STATE OF U.P. AND ANR.	September 11, 2003
AMARJEET SINGH Vs. STATE OF U P	October 16, 2003
AMBEDKAR RASHTRIYA KALYANKARI SAMITI DR Vs. STATE OF U P	July 18, 2003
AMBIKA CHAUDHARY Vs. DISTRICT JUDGE BALLIA	November 18, 2003
AMINUL ISLAM Vs. STATE OF U.P.	August 29, 2003
AMIT JAISWAL AND ANR. Vs. NEERAV CHITRAVANSHI AND ORS.	October 15, 2003
AMIT KUMAR Vs. STATE OF UTTAR PRADESH	May 21, 2003
AMIT KUMAR Vs. STATE OF U.P. AND OTHERS	July 21, 2003
AMIT ROY Vs. DEPARTMENT OF ATOMIC ENERGY	September 30, 2003
AMOD KUMAR Vs. UMADHAR DWIVEDI D M BULANDSHAHR	May 12, 2003
AMRENDRA KAUR Vs. COLLECTOR, RAMPUR AND OTHERS	April 7, 2003
AMRISH GUPTA Vs. STATE OF U P	May 5, 2003
AMRITA DUBEY Vs. CIVIL JUDGE GORAKHPUR	July 16, 2003
ANAND KUMAR Vs. TULSI RAM	December 9, 2003
ANAND KUMAR SINGH Vs. STATE OF U P	April 18, 2003
ANAND NARAIN SINGH Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD	September 29, 2003
ANANT KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	July 22, 2003
ANANT RAM PREM PRAKASH Vs. STATE OF U P	July 4, 2003
ANARSI RAM Vs. STATE OF U P	April 18, 2003
ANEETA BHATNAGAR JAIN Vs. STATE OF U P	September 24, 2003
ANGLO FRENCH DRUG CO LTD Vs. PRESIDING OFFICER LABOUR COURT	December 10, 2003
ANGOORI DEVI Vs. STATE OF U P	September 17, 2003
ANIL CHANDRA Vs. BIRBAL SAHNI INSTITUTE OF PALAEOBOTANY	January 24, 2003
ANIL KUMAR Vs. DISTRICT JUDGE ETAH	August 26, 2003
ANIL KUMAR AGARWAL Vs. UNION OF INDIA	November 14, 2003
ANIL KUMAR AGARWAL Vs. U P STOCK EXCHANGE ASSOCIATIONLTD	October 30, 2003
ANIL KUMAR DHAWAN Vs. PRESCRIBED AUTHORITY MORADABAD	March 31, 2003
ANIL KUMAR DWIVEDI Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY	February 21, 2003
ANIL KUMAR MISHRA Vs. VEENU MISHRA	April 17, 2003
ANIL KUMAR SETH Vs. STATE OF U P	May 22, 2003
ANIL KUMAR SINGH Vs. KANAK PRABHA DUTTA	March 25, 2003
ANIL KUMAR SRIVASTAVA Vs. CHAIRMAN L I C OF INDIA	February 13, 2003
ANIL KUMAR SRIVASTAVA Vs. SENIOR REGIONAL MANAGER PUNJAB NATIONAL BANK	December 18, 2003
ANIL KUMAR TIWARI Vs. STATE OF U P	October 1, 2003
ANIL KUMAR YADAV Vs. UNION BANK OF INDIA AND OTHERS	November 25, 2003
ANILESH PRATAP SINGH Vs. STATE OF U P	May 2, 2003
ANIMESH JAIN Vs. HOME SECRETARY U P LUCKNOW	June 20, 2003
ANIMESH JAM Vs. HOME SECRETARY V P	June 21, 2003
ANIRUDH KUMAR NIRMAL Vs. STATE OF U P	January 7, 2003
ANIRUDH PRASAD YADAV ALIAS SADHU YADAV Vs. UNION OF INDIA	August 29, 2003
ANIRUDHA Vs. DISTRICT MAGISTRATE KUSHI NAGAR	April 9, 2003
ANIS AHMAD Vs. BILKEES	May 1, 2003
ANISH Vs. DISTRICT MAGISTRATE BARABANKI	November 3, 2003
ANJANA KUMARI PATEL Vs. BAL VIKAS PARIYOJNA ADHIKARI VARANASI	March 20, 2003
ANJU GAUTAM Vs. STATE OF U P	April 15, 2003
ANJU MISRA SMT Vs. GENERAL MANAGER KANPUR JAL SANSTHAN	September 26, 2003
ANJUMAN FALAH ZAMAITUL QURAISH Vs. STATE OF U P	May 14, 2003
ANOOP KUMAR Vs. STATE OF U P	September 15, 2003
ANOOP KUMAR SAXENA Vs. CENTRAL BANK OF INDIA	September 29, 2003
ANSHUMAN SINGH SISODIA Vs. STATE OF U P	July 30, 2003
ANUPAM DUBEY Vs. SACHIV U P BASIC SHIKSHA PARISHAD	December 11, 2003
ANUPAM SAXENA Vs. ASSISTANT GENERAL MANAGER BANK OF BARODA	February 21, 2003
ANUPAM SUSHIL GARG Vs. COMMISSIONER OF INCOME TAX	October 22, 2003
ANURAG KUMAR MISHRA Vs. UNION OF INDIA	April 8, 2003
ANURAG KUMAR MISHRA Vs. UNION OF INDIA	April 28, 2003
ANUROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	December 10, 2003
APARBAL YADAV Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR	April 22, 2003
AQUA ZAWWAR ALI KHAN Vs. CONTROLLER SHIA CENTRAL BOARD OF WAKF	April 10, 2003
ARUN KUMAR Vs. U P PUBLIC SERVICE TRIBUNAL	December 17, 2003
ARUN KUMAR CHAND Vs. DISTRICT MAGISTRATE	April 1, 2003
ARUN KUMAR SINGH Vs. DISTRICT JUDGE	November 12, 2003
ARVIND CHAUDHARY Vs. STATE OF U P	November 14, 2003
ARVIND KUMAR Vs. DISTRICT MAGISTRATE ETAWAH	March 3, 2003
ARVIND KUMAR AWASTHI Vs. STATE BANK OF INDIA	September 16, 2003
ARVIND KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOL JAUNPUR	July 15, 2003
ARVIND KUMAR DHURIA Vs. STATE OF U P	July 11, 2003
ARVIND KUMAR MAURYA Vs. STATE OF U P	February 17, 2003
ARVIND KUMAR PIPAL Vs. COMMISSIONER TRADE TAX	May 20, 2003
ARVIND KUMAR RAI Vs. U P PUBLIC SERVICE COMMISSION	August 8, 2003
ARVIND KUMAR SHARMA Vs. SUPERINTENDENT OF RAILWAY POLICE	March 11, 2003
ARVIND KUMAR SINGH Vs. STATE OF U P	July 28, 2003
ARVIND KUMAR SINGH Vs. STATE OF U.P.	August 27, 2003
ARVIND SINGH PARIHAR Vs. RENT CONTROL AND EVICTION OFFICER ACM IIIRD KANPUR NAGAR	March 20, 2003
ARYAN INSTITUTE OF MANAGEMENT AND COMPUTER STUDIES AGRA Vs. VICE CHANCELLOR DR B R AMBEDKAR UNIVERSITY FORMERLY AGRA UNIVERSITY AGRA	December 8, 2003
ASGAR ALI Vs. RAZZAQ HUSSAIN	November 14, 2003
ASHA DEVI PAL Vs. STATE OF U P	April 23, 2003
ASHA RAM VERMA Vs. STATE OF U P	February 21, 2003
Ashaq Hussain Allia and others Vs. Chancellor, State Universities of U.P., Lucknow and others	April 2, 2003
ASHAQ HUSSAIN ALLIE AND 97 OTHERS Vs. CHANCELLOR STATE UNIVERSITIES OF U P LUCKNOW	April 29, 2003
ASHARAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	March 13, 2003
ASHARFI LAL Vs. SHUSHILA DEVI	September 25, 2003
ASHARFI LAL Vs. VISHWANATH	November 18, 2003
ASHISH KUMAR CHAURASIA Vs. CEGAT AND CC AND CE	July 14, 2003
ASHISH KUMAR SRIVASTAVA Vs. DISTRICT JUDGE HAMIRPUR	August 29, 2003
ASHOK Vs. STATE OF U P	February 11, 2003
ASHOK Vs. STATE OF U P	January 20, 2003
ASHOK Vs. STATE	August 22, 2003
ASHOK CHATURVEDI Vs. STATE OF U P	May 23, 2003
ASHOK KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE	September 24, 2003
ASHOK KUMAR Vs. STATE OF U P	September 29, 2003
ASHOK KUMAR Vs. ESRAJI	May 22, 2003
ASHOK KUMAR Vs. STATE	November 13, 2003
ASHOK KUMAR ALIAS LALA Vs. STATE OF U P	February 10, 2003
ASHOK KUMAR BAJPAI Vs. RANJANA BAJPAI	October 17, 2003
ASHOK KUMAR KAUSHIK Vs. MADAN MOHAN SHARMA	March 5, 2003
ASHOK KUMAR KEDIA Vs. STATE	August 8, 2003
ASHOK KUMAR NAYAK Vs. STATE OF U P	September 3, 2003
ASHOK KUMAR NAYAK Vs. STATE OF U P	October 22, 2003
ASHOK KUMAR PANDEY Vs. ASHOK KUMAR SINGH D I O S BALLIA	April 25, 2003
ASHOK KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH	February 5, 2003
ASHOK PANDEY ADVOCATE Vs. SATISH CHANDRA MISHRA PRESENTLY ADVOCATE GENERAL OF U P	March 3, 2003
ASHOK VISWASI AND OTHERS Vs. STATE OF U.P. AND ANOTHER	October 31, 2003
ASHUTOSH SRIVASTAVA Vs. STATE OF U.P.	September 11, 2003
ASHWANI DHINGRA Vs. CHIEF CIT	October 29, 2003
ASHWINI KUMAR PANDEY Vs. GENERAL MANAGER PERSONNEL PUNJAB NATIONAL BANK NEW DELHI	April 4, 2003
ASIR ALI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTH NAGAR AND ANOTHER	May 9, 2003
ASLAM Vs. STATE OF UTTAR PRADESH	September 15, 2003
ASPAT RAM Vs. STATE OF U P	October 31, 2003
Asta Bhuja Dubey Vs. State of Uttar Pradesh and others	April 22, 2003
ATHERTON WEST AND CO LTD Vs. STATE OF U P	August 18, 2003
ATIK AHMAD Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR	August 14, 2003
ATIQUE AHMAD Vs. STATE OF UTTAR PRADESH	January 29, 2003
ATUL KUMAR GUPTA Vs. UNION OF INDIA	February 26, 2003
ATUL SINGH Vs. STATE OF UTTAR PRADESH	May 13, 2003
AVINASH CHAND SRIVASTAVA Vs. JOHRA CHATTERJEE LABOUR COMMISSIONER KANPUR	July 14, 2003
AVINASH SINGH Vs. COMMISSIONER	May 14, 2003
AVINESH KUMAR AGARWAL Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION	September 11, 2003
AYODHYA SINGH Vs. BOARD OF REVENUE	April 24, 2003
AZADI BACHAO ANDOLAN Vs. STATE OF UTTAR PRADESH	February 28, 2003
AZEEM Vs. STATE OF U P	April 17, 2003
AZIZUL HASAN Vs. DIRECTOR GENERAL OF POLICE TRAINING	February 10, 2003
AZMAT ULLAH Vs. CHIEF JUDICIAL MAGISTRATE BIJNORE	May 23, 2003
B AGARWAL STONE PRODUCT LTD Vs. STATE OF U P	May 22, 2003
B K GHOSH Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD	February 28, 2003
B K SHARMA Vs. GENERAL MANAGER PERSONAL PUNJAB NATIONAL BANK	February 18, 2003
B K USHA EDUCATION SOCIETY GHAZIABAD Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS MEERUT	May 23, 2003
B N ASTHANA Vs. STATE OF U P	February 28, 2003
BABBAN ALIAS BABBU Vs. STATE OF UTTAR PRADESH	February 25, 2003
BABBOO KHAN Vs. DISTRICT JUDGE	May 8, 2003
BABOO Vs. IVTH ADDL DISTRICT JUDGE BAREILLY	November 28, 2003
BABOO LAL DUBEY Vs. REGIONAL MANAGER U P S R T C ALLAHABAD	April 4, 2003
BABOO LAL GOYAL Vs. COMMISSIONER SALES TAX	May 9, 2003
BABU Vs. STATE	September 30, 2003
BABU LAL Vs. JAMUNA DEVI	October 24, 2003
BABU LAL Vs. STATE OF U P	January 8, 2003
BABU NANDAN Vs. ESRAJI	May 22, 2003
BABU RAM Vs. STATE OF U P	September 26, 2003
BABU RAM AND ANR. Vs. STATE OF U.P.	May 8, 2003
BACCHAN SINGH Vs. COLLECTOR, SHAH JAHANPUR AND OTHERS	March 13, 2003
BACHCHA PRASAD Vs. STATE OF U P	August 6, 2003
BACHCHA SINGH Vs. DISTRICT JUDGE, BALLIA AND OTHERS	September 16, 2003
BACHCHAN LAL VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS, GONDA AND OTHER	October 29, 2003
BACHCHU SINGH Vs. STATE OF U P	October 22, 2003
Bachhi Singh Nagarkoti Vs. District Inspector of Schools, Bageshwar and others	November 1, 2003
BADAN SINGH Vs. ELECTION COMMISSIONER	May 9, 2003
BADRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR	January 25, 2003
BADRI Vs. DY DIRECTOR OF CONSOLIDATION	March 25, 2003
BADSHAH Vs. STATE OF U P	August 26, 2003
BAHRI AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX	March 3, 2003
BAIDYANATH AYURVED BHAWAN ALIASPVT ALIAS LIMITED NAINI ALLAHABAD Vs. STATE OF U P	July 14, 2003
BAIJ NATH PRAJAPATI Vs. STATE OF U P	May 28, 2003
BAIKUNTHA NATH GUPTA Vs. JANKI DEVI	April 30, 2003
Bakheru Vs. Indra Deo etc.	January 16, 2003
BAL GOVIND (D) Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS	August 22, 2003
BAL KISHAN Vs. IVTH A D J ETAWAH	September 10, 2003
BAL KISHAN Vs. SUMMI	September 14, 2003
BAL KISHAN Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	March 24, 2003
BAL KRISHNA OJHA Vs. COMMISSIONER ALLAHABAD	March 25, 2003
BALAJI COAL LINKERS U P Vs. BHARAT SANCHAR NIGAM LIMITED	July 30, 2003
BALBEER Vs. DISTRICT MAGISTRATE BULANDSHAHR	May 22, 2003
BALBEER Vs. DISTRICT MAGISTRATE BULANDSHAHR	March 22, 2003
BALBIR SINGH Vs. MEGU RAM	May 21, 2003
BALBIR SINGH Vs. STATE OF U P	September 5, 2003
BALDEO LAL GAMBHIR Vs. STATE OF U P	October 16, 2003
BALDEV RAJ Vs. PROF G K MEHTA VICECHANCELLOR UNIVERSITY OF ALLAHABAD	May 7, 2003
BALENDU BHUSHAN SINGH Vs. STATE OF U P	February 19, 2003
BALROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	September 26, 2003
BALVIR Vs. STATE OF U P	November 25, 2003
BALWANT Vs. STATE OF U.P.	August 29, 2003
BALWANT SINGH Vs. RAJ SINGH	April 24, 2003
BANARAS HINDU UNIVERSITY VARANASI Vs. ARYA VIDYA SABHA KASHI VARANASI	December 12, 2003
BANARASI GUPTA Vs. STATE OF U P	October 20, 2003
BANDA TENT HOUSE ASSOCIATION Vs. STATE OF U P	September 23, 2003
BANDOO BEDIA Vs. STATE OF UTTAR PRADESH	May 9, 2003
BANKE LAL Vs. JAGWANT	September 24, 2003
BANSI Vs. STATE OF U.P.	December 17, 2003
BANSIDHAR Vs. XIITH ADDITIONAL DISTRICT JUDGE	September 24, 2003
BANWARI Vs. STATE OF U P	March 27, 2003
BAQRIDI Vs. STATE OF U.P.	September 16, 2003
BARATI Vs. STATE OF U P	July 16, 2003
BASANT Vs. ADDITIONAL COMMISSIONER AZAMGARH REGION AZAMGARH	December 3, 2003
BASANT SINGH Vs. STATE	March 11, 2003
BASANTI DEVI Vs. IXTH A D J	August 11, 2003
Basanti Devi and others Vs. Addl.District Judge, Room No.Allahabad and others	April 1, 2003
BASDEO RAI (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	September 5, 2003
BASDEO SINGH Vs. STATE OF U P	December 1, 2003
BASHISTH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR	January 10, 2003
BASIC SHIKSHA ADHIKARI MATHURA Vs. ADDITIONAL DISTRICT JUDGE MATHURA	November 10, 2003
BASU DEO Vs. STATE	September 17, 2003
BATA SHEO STORE Vs. STATE OF U P	July 14, 2003
BAZPUR CO-OPERATIVE SUGAR FACTORY LTD Vs. PRESIDING OFFICER LABOUR COURT HALDWANI	November 17, 2003
BECHAN AND ANOTHER Vs. DEPUTY DIRECTOR CONSOLIDATION, GORAKHPUR AND OTHERS	August 19, 2003
BEHARI Vs. STATE OF UTTAR PRADESH	January 30, 2003
BENCH SECRETARIES BROTHERHOOD HIGH COURT STATE OF U P Vs. STATE OF U P HONBLE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD	May 20, 2003
Bengal Engineer Group and Centre Employees Union through its General Secretary Vs. Registrar/Labour Commissioner, Trade Unions, Uttaranchal, Haidwani and another	November 4, 2003
BENI MADHAV YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA	November 21, 2003
BENI PRASAD Vs. STATE OF UTTAR PRADESH	February 26, 2003
BENIMADHO Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	January 27, 2003
BENU AGARWAL Vs. STATE OF U P	July 22, 2003
Bhaboodi Vs. Kanhaiya	October 28, 2003
Bhagat Singh Vs. State of U.P.& Ors.	October 20, 2003
BHAGGU PRASAD Vs. STATE OF U.P. AND OTHERS	September 24, 2003
BHAGIRATHI PRASAD Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD ALLAHABAD	February 11, 2003
BHAGMAL SAUDAGAR MAL Vs. COMMISSIONER OF INCOME TAX	December 16, 2003
BHAGWAN DAS Vs. COMMISSIONER AGRA	November 18, 2003
BHAGWAN DEEN AND ANOTHER Vs. STATE OF U.P.	October 10, 2003
BHAGWANNU Vs. STATE OF U P	October 22, 2003
BHAGWANT PRASAD ARYA Vs. STATE OF UTTAR PRADESH	July 22, 2003
BHAGWAT PRASAD PODDAR Vs. COMMISSIONER OF INCOME TAX	April 2, 2003
BHAGWATI PRASAD Vs. ADDL COLLECTOR GYANPUR VARANASI	May 23, 2003
BHAGWATI PRASAD Vs. STATE	May 5, 2003
BHAGWATI PRASAD CHAUDHARI Vs. STATE OF U P	February 10, 2003
Bhagwati Prasad Chaudhari Vs. State of U.P.and Others	February 18, 2003
BHAGYODAYA BUILDERS Vs. COMMISSIONER OF INCOME TAX	August 25, 2003
BHAI KHAN Vs. STATE OF U P	March 11, 2003
BHAIYA LAL Vs. PHERAN	November 12, 2003
BHANMATI Vs. STATE OF U P	January 10, 2003
BHANU PRATAP SINGH Vs. DISTRICT SELECTION COMMITTEE	February 13, 2003
BHANU PRATAP SINGH Vs. CHIEF REVENUE OFFICER DEPUTY DIRECTOR CONSOLIDATION	May 16, 2003
BHARAT PUMPS AND COMPRESSORS LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL	February 13, 2003
BHARAT RAM Vs. RAMESH SINGH ZILA BASIC SHIKSHA ADHIKARI BASTI	August 25, 2003
BHARAT TIBBIYA COLLEGE Vs. STATE OF U P	May 1, 2003
BHARTI CELLULARLTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE	July 28, 2003
BHAWANI ROLLER FLOUR MILLS PVT LTD Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA	February 17, 2003
BHAWNA BHATNAGAR Vs. N C MAHESHWARI ENGINEER-IN-CHIEF	December 1, 2003
BHIKAM SINGH Vs. STATE	November 7, 2003
BHIKKHOO Vs. STATE OF U.P.	February 13, 2003
BHIKKHU Vs. COMMISSIONER KANPUR DIVISION, KANPUR	November 21, 2003
BHOLA NATH SINGH KUSHWAHA Vs. STATE OF U P	May 26, 2003
BHOLA PRASAD NISHAD Vs. DISTRICT MAGISTRATE DEORIA	January 8, 2003
BHOLA RAI Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH	April 5, 2003
BHOLA YADAV Vs. STATE OF U P	March 27, 2003
BHOLU ALIAS DANIS Vs. DISTRICT MAGISTRATE AZAMGARH	March 31, 2003
BHOORI Vs. ADDITIONAL SUB DIVISIONAL MAGISTRATE/ELECTION TRIBUNAL AMROHA	March 7, 2003
BHOORI Vs. ADDITIONAL SUBDIVISIONAL OFFICER ELECTION TRIBUNAL	January 24, 2003
BHOORI Vs. DISTRICT JUDGE SAHARANPUR	December 11, 2003
BHULAI AND OTHERS Vs. 1ST ADDL. DISTRICT JUDGE, BASTI AND OTHERS	March 5, 2003
BHUP SINGH GAUR Vs. D I O S JALAUN	September 5, 2003
BHUPENDRA Vs. STATE OF UTTAR PRADESH	February 28, 2003
BHUPENDRA KAUR Vs. STATE OF U.P. AND OTHERS	March 13, 2003
BHURA Vs. STATE OF U.P.	December 19, 2003
BHURA MAL Vs. VISHNU SARAN	May 20, 2003
BHUVAN Vs. STATE	October 30, 2003
BHUWAL PRASAD Vs. CIT	September 2, 2003
BHUWANESHWAR PANDEY Vs. STATE OF U P	July 14, 2003
BIBI FATIMA (SMT.) AND OTHERS Vs. XTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	July 31, 2003
BIHARI LAL CHAUHAN Vs. DIRECTOR OF FACTORIES	January 7, 2003
BIJENDRA SINGH Vs. STATE OF U P	July 8, 2003
BIJENDRA SINGH Vs. STATE OF U P	December 2, 2003
BIJULA RAI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI GHAZIPUR	December 19, 2003
BILAL Vs. IIND ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR	July 1, 2003
BILAL Vs. II ADDL DISTICT AND SESSION JUDGE BULANDSHAHR	September 2, 2003
BIMLA DEVI Vs. AKHILESH KUMAR GOEL	November 18, 2003
BIRENDRA BAHADUR SINGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI REGION VARANASI	July 14, 2003
BISHAN SARUP SHARMA Vs. ZONAL MANAGER ALIASNORTHALIAS FOOD CORPORATION OF INDIA NEW DELHI	July 8, 2003
BISHNI DEVI (DECEASED) THROUGH LRS Vs. STATE OF U.P. AND OTHERS	April 16, 2003
BITANA Vs. COLLECTOR	September 3, 2003
BODARI SHUKLA Vs. STATE OF U P	March 3, 2003
BRAHM PAL SINGH Vs. DISTRICT MAGISTRATE MUZAFFAR NAGAR	September 11, 2003
BRAHMA DEO SINGH Vs. REGIONAL EMPLOYMENT OFFICER GORAKHPUR	September 5, 2003
BRAHMA DEO TIWARI Vs. ALOK TANDAN	November 13, 2003
BRAJ PAL SINGH Vs. STATE OF U P	August 8, 2003
BRAMHANAND Vs. STATE OF U P	April 25, 2003
BRIJ BHUSHAN Vs. DISTRICT JUDGE SAHARANPUR	November 5, 2003
BRIJ KISHORE Vs. STATE OF U.P.	October 13, 2003
BRIJ KISHORE (IN JAIL) Vs. STATE OF U.P.	May 19, 2003
BRIJ KISHORE PACHAURI Vs. DISTRICT INSPECTOR OF SCHOOLS	August 6, 2003
BRIJ KUMAR JAISWAL Vs. SUPERINTENDENT DISTRICT JAIL VARANASI	February 17, 2003
BRIJ LAL Vs. STATE	February 3, 2003
BRIJ LAL AND ORS. (IN JAIL) Vs. STATE OF U.P.	March 3, 2003
BRIJ LAL MAURYA Vs. U P RAJKIYA NIRMAN NIGAM LIMITED	August 27, 2003
BRIJ LAL PATEL Vs. UTTAR PRADESH AGRO ANDUSTRIAL CORPORATION	December 18, 2003
BRIJ LATA ARORA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS I REGION MEERUT	August 6, 2003
BRIJ MOHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 6, 2003
BRIJ MOHAN ALIAS MINTO Vs. STATE OF U P	March 3, 2003
BRIJ MOHAN SINGH Vs. REGIONAL JOINT DIRECTOR OF EDUCATION MORADABAD	January 29, 2003
BRIJ MOHAN VERMA Vs. STATE PUBLIC SERVICE TRIBUNAL LUCKNOW	April 9, 2003
BRIJ RAJ PANDEY Vs. STATE OF U P	June 19, 2003
BRIJENDRA NATH UPADHYAYA Vs. STATE OF U P	April 30, 2003
BRIJENDRA PRAKASH KULSHRESHTHA Vs. DIRECTOR OF EDUCATION	March 6, 2003
BRIJESH KUMAR YADAV Vs. STATE OF U P	September 30, 2003
BRIJESH SINGH Vs. DISTRICT MAGISTRATE AZAMGARH	March 20, 2003
BRIJESH TEXTILES Vs. COMMISSIONER OF INCOMETAX	August 25, 2003
BRIJRAJ KISHORE PANDEY Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD	November 19, 2003
BRITISH BOOK DEPOT Vs. DISTRICT JUDGE LUCKNOW	December 18, 2003
BUDDHU Vs. BOARD OF REVENUE	July 10, 2003
BUDDHU Vs. STATE	March 20, 2003
BUNDU Vs. PRESCRIBED AUTHORITY/MUNSIF HAVELI, MEERUT	March 31, 2003
C K TYAGI Vs. STATE OF U P	October 22, 2003
C L GUPTA AND SONS Vs. STATE OF U P	May 27, 2003
C P MUSHIR KHAN Vs. SENIOR SUPERINTENDENT OF POLICE BUDAUN	August 26, 2003
C T K MADHU Vs. DIRECTOR GENERAL OF POLICE C R P F	March 21, 2003
CALCUTTA SILICATE AND CHEMICAL INDUSTRIES Vs. STATE OF UTTAR PRADESH	April 18, 2003
CARYAIRE EQUIPMENTS INDIA LTD Vs. MINISTRY OF FINANCE	September 29, 2003
CENTRAL WAREHOUSING CORPORATION Vs. PRABHU NARAIN SINGH AND ANOTHER	February 24, 2003
CHAHAN SINGH Vs. STATE OF U P	October 1, 2003
CHAIRMAN ALIGARH GRAMIN BANK Vs. LATOORI SINGH	March 10, 2003
CHAKLESH SARSWAT Vs. GENERAL MANAGER U P STATE ROAD TRANSPORT CORPORATION	December 12, 2003
CHAMELI DEVI Vs. VITH ADDITIONAL DISTRICT JUDGE	October 31, 2003
CHAMPA DEVI Vs. VITH ADDITIONAL DISTRICT JUDGE GHAZIABAD	September 26, 2003
CHANCHAL MEHRA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING	September 15, 2003
CHAND Vs. STATE OF UTTAR PRADESH	March 28, 2003
CHAND MOHAMMAD Vs. STATE	December 3, 2003
CHANDA Vs. DISTRICT MAGISTRATE LUCKNOW	August 25, 2003
CHANDAN MITRA Vs. STATE OF U P	September 25, 2003
CHANDAN SINGH Vs. STATE OF U P	March 5, 2003
CHANDI PRASAD UPADHYAY Vs. COMMISSIONER OF SALES TAX	April 29, 2003
CHANDRA BHAN PRATAP SINGH Vs. EXECUTIVE ENGINEER TUBE-WELL DIVISION	January 14, 2003
CHANDRA BHAN SINGH Vs. STATE OF U P	January 6, 2003
CHANDRA CHARU MISHRA Vs. STATE OF U P	July 23, 2003
CHANDRA KALA DEVI Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD ALLAHABAD	February 14, 2003
CHANDRA PAL SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL	January 30, 2003
CHANDRA PRAKASH Vs. STATE OF U.P.	October 1, 2003
CHANDRA PRAKASH ARORA Vs. KHURANA ESTATE AGENCIES PVT LTD	February 13, 2003
CHANDRA PRAKASH SINGH Vs. DISTRICT CANE OFFICER, CANE SERVICE AUTHORITY AND ANR	October 24, 2003
CHANDRA SHEKHAR Vs. STATE	March 31, 2003
CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. VIMAL TRIVEDI	April 3, 2003
CHANDRA SINGH Vs. IST ADDITIONAL DISTRICT JUDGE	September 2, 2003
CHANDRAKANTA SHUKLA Vs. MAHIMA GUPTA	November 18, 2003
CHANDRAMA PRASAD PANDEY Vs. COMMISSIONER ADMN GORAKHPUR DIVISION GORAKHPUR	November 24, 2003
CHANDRIKA PRASAD Vs. STATE OF U P	October 1, 2003
CHANDRIKA PRASAD SHUKLA Vs. DIRECTOR OF EDUCATION U P ALLAHABAD	September 1, 2003
CHANGA Vs. SHAHZADEY	April 30, 2003
CHARAN SINGH Vs. SHANTI DEVI	November 19, 2003
CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT Vs. ASTRON EDUCATIONAL SAMITI MEERUT CITY	August 19, 2003
CHAUDHARY VIJAY SHANKAR Vs. IXTH A.D.J. AND OTHERS	December 1, 2003
CHAURASIA SANDALWOOD INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 11, 2003
CHHATRAPAL SINGH Vs. STATE OF U P	September 19, 2003
CHHAYA WILLIAM Vs. STATE OF U P	September 24, 2003
CHHEDA Vs. STATE	April 7, 2003
CHHEDI LAL SINGH Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD	November 25, 2003
CHHEDI RAM D Vs. OM PRAKASH SRIVASTAVA	January 28, 2003
CHHOTE LAL Vs. HAR DEO	November 12, 2003
CHHOTEY Vs. STATE OF U P	November 25, 2003
CHHOTEY LAL Vs. STATE OF U P	September 5, 2003
CHHOTEY LAL PANDEY Vs. STATE OF U P	April 22, 2003
CHHUTKU SINGH @ JAIKARAN SINGH Vs. STATE OF U.P.	December 1, 2003
CHIDDA AND OTHERS Vs. AZIZUR REHMAN AND OTHERS	April 16, 2003
CHIEF ENGINEER Vs. PANCHAM RAM	October 10, 2003
CHIEF ENGINEER, U P J N NIGAM Vs. PRESIDING OFFICER, LABOUR COURT	July 7, 2003
CHIEF OF ARMY STAFF Vs. DAYA SHANKER TIWARI	July 22, 2003
CHILHUWAN Vs. STATE OF U P	August 8, 2003
CHINKARI TIWARI Vs. STATE OF U P	August 29, 2003
CHIRAGUDDIN Vs. HAJIMUDDIN ALIAS RAFIUDDIN	April 10, 2003
CHIRANJU Vs. STATE OF U P	November 7, 2003
CHITRA DAR Vs. ALLAHABAD UNIVERSITY	December 16, 2003
CHITRA PANDEY Vs. SHYAM VISHAL PANDEY	January 14, 2003
CHOKHA Vs. STATE OF U P	October 21, 2003
CIT Vs. RAM KISHORE RAJ KISHORE	July 31, 2003
CIT Vs. FERTILIZER AGENCIES	September 4, 2003
CIT Vs. SETH MADAN LAL MODI	September 1, 2003
CIT Vs. NAVEEN SILK STORES	November 12, 2003
CIT Vs. BENI PRASAD HALWASIA	September 15, 2003
CIT Vs. UMESH KUMAR MODI	September 2, 2003
CIT Vs. JAI PRAKASH ASSOCIATES	July 30, 2003
CIT Vs. FERTILIZER AGENCIES	September 3, 2003
CIT Vs. TABLEWARE CRAFT COTTAGE	September 11, 2003
CIT Vs. VAJID SONS (P) LTD	September 1, 2003
CIT Vs. BASANT CINEMA	August 25, 2003
CIT Vs. DASONDI RAM NAND KUMAR	August 5, 2003
CIT Vs. SUBHASH CHAND DINESH CHAND KATHA & ALLIED IND. (P) LTD	July 22, 2003
CITY SCANS AND RESEARCH INSTITUTE Vs. CHAIRMAN NATIONAL SMALL INDUSTRIES CORPORATIONLTD	May 14, 2003
CN 141 C P KAUSHLESH SINGH Vs. STATE OF U P	July 9, 2003
COCO FOAM INDUSTRIES Vs. UNION OF INDIA	November 18, 2003
COL SHIV MOHAN KUNZROO Vs. DY SECRETARY U P SHASAN	April 28, 2003
COLLECTOR SINGH Vs. STATE OF U P	July 11, 2003
COMMISSIONER OF INCOME TAX Vs. KAILASH KUMAR DIXIT HUF	May 6, 2003
COMMISSIONER OF INCOME TAX Vs. JAI KISHAN GUPTA	September 23, 2003
COMMISSIONER OF INCOME TAX Vs. VIDYA RAM GUPTA	September 26, 2003
COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LTD	February 24, 2003
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LTD	March 5, 2003
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH JAIN	March 4, 2003
COMMISSIONER OF INCOME TAX Vs. SHAN ELAHI	March 6, 2003
COMMISSIONER OF INCOME TAX Vs. BAZPUR CO OPERATIVE SUGAR FACTORY	March 13, 2003
COMMISSIONER OF INCOME TAX Vs. AJAI SINGH	March 24, 2003
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL CO LTD	March 26, 2003
COMMISSIONER OF INCOME TAX Vs. SRI SIDH AND CO	January 3, 2003
COMMISSIONER OF INCOME TAX Vs. DASS BROS	January 3, 2003
COMMISSIONER OF INCOME TAX Vs. PARAMOUNT EXPORTS P LTD	January 2, 2003
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND GOEL	January 2, 2003
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA	January 27, 2003
COMMISSIONER OF INCOME TAX Vs. JAYANA COLD STORAGE AND ICE FACTORY	January 16, 2003
COMMISSIONER OF INCOME TAX Vs. SHYAMA CHARAN GUPTA	February 11, 2003
COMMISSIONER OF INCOME TAX Vs. RATAN LAL GARIB DAS	February 20, 2003
COMMISSIONER OF INCOME TAX Vs. SPAN INTERNATIONAL	January 31, 2003
COMMISSIONER OF INCOME TAX Vs. SANT MOTOR STORES	February 10, 2003
COMMISSIONER OF INCOME TAX Vs. SHANKAR NOVELTIES GLASS INDUSTRIES	February 10, 2003
COMMISSIONER OF INCOME TAX Vs. BENARES STATE BANK LTD	April 22, 2003
COMMISSIONER OF INCOME TAX Vs. OPAL CONSTRUCTION	April 22, 2003
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD	September 23, 2003
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA SAVINGS AND INVESTMENT CORPORATION LTD	September 22, 2003
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL AND SONS	September 23, 2003
COMMISSIONER OF INCOME TAX Vs. MAJOR B K KAUL	September 30, 2003
COMMISSIONER OF INCOME TAX Vs. U P PASCHIMI KSHETRIYA VIKAS NIGAM LTD	September 18, 2003
COMMISSIONER OF INCOME TAX Vs. KISHORE CHAND SHIVCHARAN LAL	September 16, 2003
COMMISSIONER OF INCOME TAX Vs. KHATTAR AND CO P LTD	August 28, 2003
COMMISSIONER OF INCOME TAX Vs. JAHANGANG COLD STORAGE	September 4, 2003
COMMISSIONER OF INCOME TAX Vs. SIMBHOLI SUGAR MILLS LTD	August 23, 2003
COMMISSIONER OF INCOME TAX Vs. RAM KISHORE RAJ KISHORE	July 31, 2003
COMMISSIONER OF INCOME TAX Vs. K M SINHA AND BROS	May 13, 2003
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KUMAR	May 12, 2003
COMMISSIONER OF INCOME TAX Vs. SHASHI KUMAR AGRAWAL	May 13, 2003
COMMISSIONER OF INCOME TAX Vs. SHYAMLAL	May 14, 2003
COMMISSIONER OF INCOME TAX Vs. AUTO SALES	May 14, 2003
COMMISSIONER OF INCOME TAX Vs. AJAY DAL MILL	April 29, 2003
COMMISSIONER OF INCOME TAX Vs. AVINASH KUMAR MAHESHWARI	April 25, 2003
COMMISSIONER OF INCOME TAX Vs. JAI NARAIN BINODI LAL	April 25, 2003
COMMISSIONER OF INCOME TAX Vs. DEVELOPMENT TRUST P LTD	April 25, 2003
COMMISSIONER OF INCOME TAX Vs. JUHI METAL WORKS	May 6, 2003
COMMISSIONER OF INCOME TAX Vs. J P BHATIA	May 6, 2003
COMMISSIONER OF INCOME TAX Vs. PADAMPAT SINGHANIA	July 22, 2003
COMMISSIONER OF INCOME TAX Vs. VIJAY KUMAR	July 15, 2003
COMMISSIONER OF INCOME TAX Vs. NARAIN SUGAR INDUSTRIES	July 2, 2003
COMMISSIONER OF INCOME TAX Vs. SAHARA INVESTMENT INDIA LTD	November 18, 2003
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL SALES P LTD	November 18, 2003
COMMISSIONER OF INCOME TAX Vs. KR ANAND SINGH	December 10, 2003
COMMISSIONER OF SALES TAX Vs. RAM UDYOG	July 23, 2003
COMMISSIONER OF SALES TAX Vs. AGRAHARI ROPE STORES	July 29, 2003
COMMISSIONER OF SALES TAX Vs. INDIAN TURPENTINE AND RESIN CO.	April 29, 2003
COMMISSIONER OF TRADE TAX Vs. GENERAL INDUSTRIAL CORPORATION	January 28, 2003
COMMISSIONER OF WEALTH TAX Vs. GAUR HARI SINGHANIA HUF	January 20, 2003
COMMISSIONER OF WEALTH TAX Vs. SURENDRA NATH GUPTA	August 7, 2003
COMMISSIONER OF WEALTH TAX Vs. PRAMOD KUMAR	October 1, 2003
COMMISSIONER OF WEALTH TAX Vs. RAMJU MAL NARAIN DASS	May 9, 2003
COMMISSIONER OF WEALTH TAX Vs. KAPOOR CHAND	May 9, 2003
COMMISSIONER OF WEALTH TAX Vs. LAXMI DUTT	February 4, 2003
COMMISSIONER SALES TAX Vs. MUKUND DAS NAR SINGH DAS	March 27, 2003
COMMISSIONER SALES TAX Vs. STERLING MACHINE TOOLS	March 12, 2003
COMMISSIONER SALES TAX Vs. UNITY CHAINS NAI MANDI	April 7, 2003
COMMISSIONER SALES TAX Vs. AGRAWAL ROLLING MILLS	April 30, 2003
COMMISSIONER SALES TAX Vs. GORAKHPUR GRAH UDYOG KENDRA	September 23, 2003
COMMISSIONER SALES TAX Vs. GULATI AND CO	August 21, 2003
COMMISSIONER SALES TAX Vs. ARVIND AGENCIES	August 19, 2003
COMMISSIONER SALES TAX Vs. HARI OIL AND GENERAL MILLS	November 28, 2003
COMMISSIONER SALES TAX Vs. AJANTA DAIRY	October 22, 2003
COMMISSIONER TRADE TAX Vs. BAJAJ STEEL AND INDUSTRIES	August 23, 2003
COMMISSIONER TRADE TAX Vs. RATHI ISPAT LTD	May 5, 2003
COMMISSIONER TRADE TAX Vs. PARIKH GRAMODYOG SANSTHAN	May 13, 2003
COMMISSIONER TRADE TAX Vs. HARISHANKER	March 11, 2003
COMMISSIONER, SALES TAX Vs. LAXMI LEATHER CLOTH INDUSTRIES PVT. LTD	December 9, 2003
COMMISSIONER, SALES TAX Vs. KOTHARI CHEMICALS	April 29, 2003
COMMISSIONER, SALES TAX Vs. CENTRAL FINANCE ACCOUNTS AND BUDGET ORGANISATION	September 19, 2003
COMMITTEE OF MANAGEMENT Vs. STATE OF U P	August 22, 2003
COMMITTEE OF MANAGEMENT ARYA BALIKA INTER COLLEGE MAU Vs. DIRECTOR OF EDUCATION ALIASSECONDARYALIAS U P LUCKNOW	May 20, 2003
COMMITTEE OF MANAGEMENT ATARRA MAHAVIDYALAYA Vs. STATE OF U P	May 29, 2003
COMMITTEE OF MANAGEMENT DHARAM SAMAJ SOCIETY INTER COLLEGE Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS	October 31, 2003
COMMITTEE OF MANAGEMENT DR SUDAMA PRASAD BAL VIDYA MANDIR KANYA INTER COLLEGE SHAHJAHANPUR Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR	May 2, 2003
COMMITTEE OF MANAGEMENT DURGA DUTT CHUNNI LAL SAGAR MAL KHANDELWAL POST Vs. V B S PURVANCHAL UNIVERSITY	February 19, 2003
COMMITTEE OF MANAGEMENT GHAZIABAD DUGDHA UTPADAK SAHKARI SANGH LTD Vs. STATE OF U P	July 14, 2003
COMMITTEE OF MANAGEMENT KISAN VIDYA MANDIR COLLEGE PANSAR SAHARANPUR Vs. STATE OF U P	December 11, 2003
COMMITTEE OF MANAGEMENT LALA RAM KUMAR AGARWAL UCHCHATAR MADHYAMIK Vs. STATE OF U P	January 31, 2003
COMMITTEE OF MANAGEMENT M S D K UCHCHATAR MADHYAMIK VIDYALAYA MEJA ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	April 23, 2003
COMMITTEE OF MANAGEMENT NANAK CHAND ADARSH INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS	May 2, 2003
COMMITTEE OF MANAGEMENT NEHRU JAI JAWAN JAI KISAN JUNIOR HIGH SCHOOL GHAZIABAD Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION BASIC MEERUT	May 22, 2003
COMMITTEE OF MANAGEMENT OF DHATA INTER COLLEGE Vs. MANDALIYA SAMITI CONSTITUTED UNDER GOVERNMENT ORDER DATED 19 12 2000 AND	July 24, 2003
COMMITTEE OF MANAGEMENT OF JAI KISHAN INTER COLLEGE SARAUNI SAJUIE VARANASI Vs. STATE OF U P	August 29, 2003
COMMITTEE OF MANAGEMENT OF MADAN MOHAN MALVIYA INTER COLLEGE Vs. U P SECONDARY EDUCATION SERVICE COMMISSION	December 1, 2003
COMMITTEE OF MANAGEMENT OF SWAMI SAHJANAND POST GRADUATE COLLEGE Vs. VICECHANCELLOR PURVANCHAL UNIVERSITY	November 14, 2003
COMMITTEE OF MANAGEMENT RAM CHANDRA SINGH KHATRI KANYA UCHCHATTAR Vs. STATE OF U P	August 19, 2003
COMMITTEE OF MANAGEMENT RASHTRIYA JUNIOR HIGH SCHOOL JAUNPUR Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI	May 20, 2003
COMMITTEE OF MANAGEMENT RASHTRIYA MADHYAMIK VIDYALAYA Vs. JOINT DIRECTOR OF EDUCATION MADHYAMIK VTH REGION	August 19, 2003
COMMITTEE OF MANAGEMENT ROHAN SINGH SHIKSHA SANSTHAN JUNIOR HIGH SCHOOL Vs. STATE OF U P	October 22, 2003
COMMITTEE OF MANAGEMENT SHREE TILAK VIDYALAYA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS	April 4, 2003
COMMITTEE OF MANAGEMENT SHRI TILAK VIDYALAYA INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR OF EDUCATION	December 10, 2003
COMMITTEE OF MANAGEMENT SRI AHIBARAN ADARSH DEO NAGARI SANSKRIT VIDYALAYA GORAKHPUR Vs. STATE OF U P	July 25, 2003
COMMITTEE OF MANAGEMENT SRI RAM MODEL INTER COLLEGE Vs. STATE OF U P	December 19, 2003
COMMITTEE OF MANAGEMENT SUDHAKAR MAHILA DEGREE COLLEGE VARANASI Vs. STATE OF U P	January 31, 2003
Constable 20 C.P. Manoj Kumar Malik and others Vs. Union of India and others	October 30, 2003
CONSTABLE HIRENDRA KUMAR SINGH Vs. STATE OF U P	February 11, 2003
CONSTABLE NO 787 DILIP KUMAR UPADHYAY Vs. STATE OF U P	February 13, 2003
COWNPORE ENGINEERING STORES Vs. CEGAT	April 8, 2003
CWT Vs. AGARWAL MARKET (AOP)	November 13, 2003
CWT Vs. AJIT SINGH	September 2, 2003
CWT Vs. SARDAR SINGH	September 26, 2003
CWT Vs. SARV SHAKTI SWARUP	September 16, 2003
D B KAUSER Vs. UNION OF INDIA	April 30, 2003
D C M SRI RAM INDUSTRIES LIMITED Vs. STATE OF U P	July 14, 2003
D C M SRIRAM INDUSTRIES UNIT DAURALA SUGAR WORKS Vs. PRESIDING OFFICER LABOUR COURTII	July 7, 2003
D K AGRAWAL Vs. STATE OF U P	December 3, 2003
D S BISHNOI Vs. STATE BANK OF INDIA	December 5, 2003
DADHIBAL Vs. BOARD OF REVENUE U P LUCKNOW	December 4, 2003
DAL SINGH Vs. STATE OF U P	July 8, 2003
Dal Singh Vs. State of U.P.and Others	July 9, 2003
DALBINDER SINGH Vs. TEJA SINGH	November 27, 2003
DALEEP SINGH Vs. COLLECTOR DISTRICT MAGISTRATE JYOTIBA PHOOLE NAGAR	September 5, 2003
DALI ALIAS CHHOTEY Vs. STATE OF U P	September 1, 2003
DALJEET SINGH Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA	February 14, 2003
DALMIA DAIRY INDUSTRIES LTD Vs. STATE OF UTTAR PRADESH	September 22, 2003
DAMBER SINGH Vs. MUKHYA VIKAS ADHIKARI	April 29, 2003
DAN BEHARI Vs. STATE OF U P	December 15, 2003
DAN BEHARI Vs. STATE OF UTTAR PRADESH	February 3, 2003
DARBARI LAL Vs. STATE OF U P	August 11, 2003
DAROGA SINGH @ SRI KRISHNA SINGH Vs. STATE OF U.P.	December 19, 2003
DARSHAN DEVI Vs. USHA RANI	May 5, 2003
Darshan Singh Rawat Vs. State of Uttaranchal and another	October 31, 2003
DARSHAN YADAV Vs. STATE	January 29, 2003
DASHARATH SINGH Vs. STATE OF U P	December 15, 2003
DASHRATH YADAV Vs. STATE OF U P	November 27, 2003
DASRATH SINGH Vs. GOVERNMENT OF INDIA	December 10, 2003
DAUD AHMAD Vs. ADDL COMMISSIONER ADMN FAIZABAD	March 21, 2003
DAUJEE Vs. GOVIND PRASAD	December 10, 2003
DAWAN SINGH Vs. STATE OF U P	October 24, 2003
DAYA RAM Vs. ISHRAT HUSSAIN AND OTHERS	August 11, 2003
DAYA RAM CHAUDHARI Vs. A K RAVI CIVIL JUDGE SD	January 29, 2003
DAYA RAM CHAUDHARI Vs. A K RAVI CIVIL JUDGE ALIASS D ALIAS BASTI	February 3, 2003
DAYA RAM DUBEY Vs. STATE OF U P	May 22, 2003
DAYA SHANKAR DIXIT Vs. STATE OF U P	September 5, 2003
DAYA SHANKAR TEWARI Vs. DISTRICT MAGISTRATE DEORIA	April 24, 2003
DAYA SHANKER SINGH AND OTHERS Vs. DEPUTY DIRECTOR CONSOLIDATION AND OTHERS	September 25, 2003
DAYAL KUSHWAHA Vs. STATE OF U P	February 18, 2003
DAYANAND YADAV Vs. STATE OF U P	July 3, 2003
DAYAWATIS Vs. MADAN LAL VARMA	January 24, 2003
DCM SHRIRAM INDUSTRIES LTD Vs. STATE OF U P	April 24, 2003
DEENA NATH Vs. SREEDHAR DAYAL PATHAK	February 4, 2003
DEEP NARAIN Vs. COMMISSIONER ALLAHABAD VIKAS PRADHIKARAN	May 21, 2003
DEEPAK KUMAR REVISIONIST Vs. STATE OF U P	February 11, 2003
DEEPAK SONI Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	October 13, 2003
DEEWAN SINGH S O LATE SRI B R SINGH INCHARGE GOVERNMENT AGRICULTURE SEED Vs. DEPUTY DIRECTOR OF AGRICULTURE EXTENSION	July 9, 2003
DEO NARAIN MISRA Vs. DIRECTOR OF EDUCATION	July 7, 2003
DEO NARAIN MISRA Vs. DIRECTOR OF EDUCATION U P ALLAHABAD	July 14, 2003
DEO SARAN RAI Vs. MAHA NARAIN MISRA	November 7, 2003
DEOLI ALIAS RAM VIR Vs. STATE OF U P	November 14, 2003
DEONERIA COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME TAX	January 13, 2003
DEORAJ MISRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	May 16, 2003
DEVENDRA BAHADUR SINGH Vs. KRISHI UTPADAN MANDI SAMITI	September 23, 2003
DEVENDRA KUMAR GAUR Vs. STATE OF U P	September 2, 2003
DEVENDRA NATH MISRA Vs. U P COOPERATIVE SUGAR FEDERATION	July 30, 2003
DEVENDRA PRATAP SINGH Vs. STATE OF U P	November 10, 2003
DEVENDRA PRATAP SINGH Vs. STATE OF U P	November 20, 2003
DEVENDRA SINGH Vs. STATE OF U P	December 19, 2003
DEVENDRA SINGH YADAV Vs. DISTRICT MAGISTRATE FARRUKHABAD	April 15, 2003
DEVENDRAJEET VADRA Vs. STATE OF U P	July 7, 2003
DEVESH KUMAR SHARMA Vs. STATE OF U P	August 25, 2003
DEVI DEEN VERMA Vs. STATE OF U P	December 8, 2003
DEVI PRASAD Vs. MAHANT GOSWAMI TRIBHUWANPURI	September 15, 2003
DEVI PRASAD Vs. STATE OF U.P.	August 21, 2003
DEVIDAYAL ALUMINIUM PVT LTD Vs. COMMISSIONER OF SALES TAX	August 22, 2003
DEYS MEDICAL STORES LIMITED Vs. COMMISSIONER TRADE TAX	May 23, 2003
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	April 29, 2003
DHAMPUR SUGAR MILLS LTD Vs. STATE OF U P	April 8, 2003
DHAN PAL JAIN Vs. STATE OF U P	July 11, 2003
DHAN PRASAD Vs. STATE OF UTTAR PRADESH	March 21, 2003
DHANDHANIA BROTHERS P LTD Vs. KHAITAN OVERSEAS AND FINANCE LTD	October 15, 2003
DHANESHWAR Vs. RAMESH KUMAR SINGH ZILA BASIC SHIKSHA ADHIKARI GORAKHPUR	August 25, 2003
DHANESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 6, 2003
DHANESRA AND 2 ORS Vs. SABIRA	September 5, 2003
DHANJU AND OTHERS Vs. D.D.C. AND OTHERS	October 13, 2003
DHANPATI Vs. BOARD OF REVENUE ALLAHABAD	May 6, 2003
DHARAM CHAND Vs. STATE OF U P	June 30, 2003
DHARAM PAL JAIRATH Vs. ADDITIONAL DISTRICT JUDGE COURT NO 3 LUCKNOW	October 14, 2003
DHARAM PAL SINGH TOMER Vs. U P S R T C & ANR	December 18, 2003
DHARAM PRAKASH Vs. DIRECTOR OF AGRICULTURE U P LUCKNOW	September 5, 2003
DHARAMPAL Vs. KRISHNA KUMAR	January 20, 2003
DHARAMVIR SINGH Vs. STATE OF UTTAR PRADESH	January 24, 2003
DHARM PAL Vs. ADDITIONAL COMMISSIONER OF CONSOLIDATION	May 23, 2003
DHARMA DUTT TIWARI Vs. STATE OF U P	November 28, 2003
DHARMENDRA Vs. STATE OF U P	December 19, 2003
DHARMENDRA DHISH DUBEY Vs. CHAIRMAN RANI LAXMI BAI KASHETRIYA GRAMIN BANK	January 7, 2003
DHARMENDRA KUMAR Vs. UNION OF INDIA	April 25, 2003
DHIRENDRA NATH AWASTHI DR Vs. STATE OF U P	September 2, 2003
DIGVIJAY NARAIN SINGH Vs. UNION OF INDIA UOI	November 19, 2003
DIL PASAND BIDI COMPANY FARRUKHABAD Vs. STATE OF UTTAR PRADESH	July 25, 2003
DILBAG SINGH Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES	April 2, 2003
DILIP KUMAR Vs. EXECUTIVE ENGINEER VIDYUT YANTRIK SHAKHA JAL NIGAM U P KANPUR	August 18, 2003
DILIP KUMAR SHARMA Vs. CIVIL JUDGE MATHURA	August 1, 2003
DILIP KUMAR UPADHYAY Vs. STATE OF UTTAR PRADESH	February 13, 2003
Dina Nath Shukla Vs. State of U.P.	July 29, 2003
DINESH CHANDRA TRIVEDI Vs. ALOK NATH MISHRA	September 25, 2003
DINESH JI SHUKLA Vs. RAMESH KUMAR SINGH BASIC SHIKSHA ADHIKARI	July 15, 2003
DINESH KUMAR AGARWAL Vs. XIITH ADDITIONAL DISTRICT JUDGE	September 12, 2003
Dinesh Kumar Shukla Vs. State of U.P.and Others	July 10, 2003
DINESH KUMAR SHUKLA Vs. STATE OF U P	February 26, 2003
DINESH PRASAD Vs. KAPIL DEV DIRECTOR SOCIAL WELFARE	July 9, 2003
DINESH PRASAD Vs. KAPIL DEV DIRECTOR SOCIAL WELFARE LUCKNOW	April 25, 2003
DINESH PRASAD Vs. INSPECTOR GENERAL REGISTRATION U P ALLAHABAD	September 5, 2003
DINESH PRASAD SETH Vs. UNION OF INDIA	May 27, 2003
DIPLOMA ENGINEERS ASSOCIATION Vs. STATE OF U P	January 10, 2003
DIRECTOR MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY Vs. ANU SHRI SHUKLA	November 27, 2003
DISTRICT CO OPERATIVE BANK LTD Vs. VTH ADDITIONAL DISTRICT JUDGE	January 31, 2003
DISTRICT COOPERATIVE SUGAR CANE SUPPLY SOCIETIES LTD Vs. STATE OF U P THE PRESIDING OFFICER LABOUR COURT AND VED PRAKASH SHARMA S O	May 7, 2003
DISTT COOPERATIVE SUGAR CANE SUPPLY SOCIETIESLTD Vs. STATE OF U P	May 7, 2003
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RESHMA KHATOON	February 28, 2003
DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT	July 9, 2003
DIWAKAR RAI Vs. SUB DIVISIONAL OFFICER	April 23, 2003
DOODH NATH Vs. ADDITIONAL DISTRICT MAGISTRATE RURAL ALLAHABAD	April 4, 2003
DR. ASHOK KUMAR VERMA Vs. STATE OF U.P. AND ANOTHER	May 21, 2003
DR. K.C. KAPOOR Vs. ADDL. DISTRICT JUDGE, COURT-NO. 17, KANPUR NAGAR AND OTHERS	May 9, 2003
DRUGESH KUMAR TIWARI Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA, LUCKNOW AND OTHERS	May 20, 2003
DUKH HARAN VERMA Vs. STATE OF U P	November 27, 2003
DULARI Vs. IVTH ADDITIONAL DISTRICT JUDGE	September 26, 2003
DUNCANS INDUSTRIES LIMITED Vs. UNION OF INDIA	November 7, 2003
DURGA MANI Vs. STATE OF U P	July 10, 2003
DURGA PRASAD Vs. STATE	September 5, 2003
DURGA VERMA Vs. STATE OF U P	March 26, 2003
DURGESH KUMAR TIWARI Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	May 20, 2003
DURJA Vs. STATE OF UP	July 2, 2003
DWARIKA NATH SONI Vs. BHAGWAN DAS GUPTA	February 17, 2003
DWARIKA PRASAD DUBEY (DEAD) AND ANOTHER Vs. RAM CHANDRA SINGH AND OTHERS	September 17, 2003
DWARKA Vs. STATE OF UTTAR PRADESH	January 24, 2003
EAST INDIA TRANSFORMER AND SWITCHGEAR P LTD Vs. STATE OF U P	August 25, 2003
EHSANUL HAQUE Vs. MUNICIPAL BOARD KALPI DISTRICT JALAUN	October 16, 2003
EHTESHAM ULLAH KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 19, 2003
EJAZ AHMAD Vs. UNITED INDIA INSURANCE CO LTD	September 12, 2003
EKTA PANDEY Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY REGISTRAR ADMINISTRATION BANARAS	November 18, 2003
EMONDSON ENGINEERS P LTD Vs. STATE OF U P	April 25, 2003
EMPLOYEES STATE INSURANCE CORPORATION Vs. LAKHAN LAL	May 22, 2003
EMPLOYER IN RELATION TO MANAGEMENT OF CENTRAL BANK OF INDIA KANPUR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR	April 4, 2003
ES KAY REMEDIES Vs. STATE OF UTTAR PRADESH	January 24, 2003
ETAWAH KSHETRIYA GRAMIN BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT AND	August 4, 2003
EX NO 13672886 W NAIK NATWAR LAL HARJIWAN DAS Vs. UNION OF INDIA	September 25, 2003
EXECUTIVE ENGINEER Vs. MAHARZIA	March 24, 2003
EXECUTIVE ENGINEER VI CONSTRUCTION DIVISION U P JAL NIGAM Vs. PRESIDING OFFICER LABOUR COURT	July 7, 2003
FAEEM Vs. STATE OF U P	May 21, 2003
FAIZULLAH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	October 21, 2003
FAKHARUDDIN Vs. STATE OF U.P. AND ANR.	November 12, 2003
FAKIR CHAND JATAV Vs. SURENDRA KUMAR GUPTA	March 5, 2003
FANINA R PANDEY Vs. DISTRICT MAGISTRATE ALLAHABAD	September 5, 2003
FAQEER BUX Vs. ASMAT ARA BEGUM	April 4, 2003
FARHANA Vs. ATEEQUE KHAN	August 21, 2003
FATEH SINGH Vs. STATE	February 25, 2003
FATIMA SOCIETY Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE	May 19, 2003
FATIMA SOCIETY C O SOPHIA GIRLS SCHOOL MEERUT CANTT Vs. GOVERNMENT OF INDIA	February 19, 2003
FAUJDAR Vs. STATE OF U P	August 23, 2003
FAURAN SINGH Vs. STATE OF U P	August 27, 2003
FERTILIZER CORPORATION OF INDIA LIMITED Vs. PRABHA KIRANA STORES	September 5, 2003
FERU Vs. COMMISSIONER CONSOLIDATION LUCKNOW	March 24, 2003
FIDA HUSAIN Vs. VITH ADDITIONAL DISTRICT JUDGE AZAMGARH	October 31, 2003
FIROZ AHMAD Vs. STATE OF U.P.	October 3, 2003
G K RAI Vs. STATE OF U P	December 1, 2003
GAINDA ALIAS GOVARDHAN Vs. STATE OF U P	August 23, 2003
GAINDA KALI DEVI Vs. DISTRICT JUDGE PILIBHIT	October 10, 2003
GAJENDRA SINGH Vs. STATE OF U P	September 24, 2003
GAJRAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 4, 2003
GANDHI ASHRAM, BALLIA Vs. UNION OF INDIA AND ANOTHER	February 21, 2003
GANESH SHANKER PANDEY AND COMPANY Vs. UNION OF INDIA	May 6, 2003
GANESH SINGH Vs. STATE OF U P	February 13, 2003
GANGA DHAR PANDEY Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD	November 6, 2003
GANGA KISAN SAHAKARI CHINI MILLS LIMITED Vs. GHANSITA	March 31, 2003
GANGA PRASAD MISHRA Vs. STATE OF U P	April 25, 2003
GANGA RAM Vs. JUDGE SMALL CAUSES COURT MORADABAD	November 13, 2003
GANGA SAGAR RAI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	October 29, 2003
GANGA TRADERS Vs. VICE CHAIRMAN MEERUT DEVELOPMENT AUTHORITY MEERUT	July 25, 2003
GANGADHAR Vs. STATE OF U P	July 11, 2003
GANGESHWAR Vs. D.D.C. AND OTHERS	September 23, 2003
GANGESHWAR DEOBAND Vs. PRESIDING OFFICER LABOUR COURT DEHRADUN	July 2, 2003
GANGOTRI DEVI Vs. STATE ELECTION COMMISSION PANCHAYAT AND LOCAL SELF	January 16, 2003
GANPAT LAL GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE DEORIA	March 21, 2003
GAON SHIKSHA SAMITI Vs. STATE OF U P	April 4, 2003
GAPPU ALIAS VIRENDRA YADAV Vs. STATE OF U P	February 18, 2003
GARIBULLAH Vs. STATE OF U P	April 24, 2003
GARLON POLYFAB INDUSTRIES LTD Vs. STATE BANK OF INDIA	May 8, 2003
GAS AUTHORITY OF INDIALTD Vs. STATE OF U P	September 12, 2003
GAUR HARI SINGHANIA INDIVIDUAL Vs. COMMISSIONER OF WEALTH TAX	January 16, 2003
GAURI SHANKAR GUPTA Vs. ANITA MISHRA	December 1, 2003
GAURI SHANKER Vs. ONKAR NATH MISHRA	May 23, 2003
GAURISHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 16, 2003
GAUTAM Vs. STATE OF U P	October 13, 2003
GAVENDRA PAL SINGH Vs. COMMISSIONER U P EXCISE	January 6, 2003
GAYA PATI Vs. AYODHYA	November 13, 2003
GAYA PRASAD Vs. STATE OF U P	April 30, 2003
GAYA PRASAD Vs. STATE OF UTTAR PRADESH	February 19, 2003
Gaya Prasad Vs. Baij Nath	January 8, 2003
GEETA DEVI Vs. STATE OF U P	April 22, 2003
GENERAL MANAGER EASTERN RAILWAY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 10, 2003
GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI Vs. PRESIDING OFFICER LABOUR COURT AGRA	August 29, 2003
GENERAL MANAGER OBRA THERMAL AND HYDLE PROJECT OBRA Vs. BHUKHI CHAND	July 30, 2003
GENERAL MANAGER ORDNANCE CLOTHING FACTORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH	March 4, 2003
GENERAL MANAGER PANKI THERMAL POWER STATION Vs. LABOUR COMMISSIONER	July 11, 2003
GENERAL MANAGER/M D U P RAJYA HATH KARGHA NIGAM Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR	July 24, 2003
GENERAL MEDICAL STORES Vs. COMMISSIONER OF INCOME TAX	September 30, 2003
GHAN SHYAM ALIAS SUBHASH Vs. STATE OF UTTAR PRADESH	September 15, 2003
GHAN SHYAM DAS Vs. UNION OF INDIA UOI	April 1, 2003
GHANSHYAM SINGH Vs. COMMISSIONER AGRA DIVISION AGRA	July 31, 2003
GHAUSIYA KHAN Vs. ALIYA BEGUM	March 24, 2003
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNION OF INDIA	August 6, 2003
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. SUBODH BUILDERS ALIASPVTALIAS LTD	May 23, 2003
GHAZIPUR CENTRAL CONSUMERS COOPERATIVE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT VARANASI	July 11, 2003
GHAZIPUR ZILA SAHKARI SANGH LIMITED GHAZIPUR Vs. INDUSTRIES TRIBUNAL INDIA ALLAHABAD	May 23, 2003
GHURHU Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI	October 31, 2003
GINNI FILAMENTSLTD Vs. UNION OF INDIA	August 7, 2003
GIRDHARI LAL Vs. STATE OF U.P. AND ANOTHER	November 4, 2003
GIRDHARI LAL SHARMA Vs. ELDECO HOUSING AND INDUSTRIES LIMITED	April 3, 2003
GIRISH CHANDRA Vs. STATE OF U P	May 23, 2003
GIRISH CHANDRA SONKAR Vs. STATE OF U P	March 7, 2003
GIRISH CHANDRA SRIVASTAVA Vs. STATE OF U P	October 24, 2003
GIRISH KUMAR Vs. STATE OF U P	November 6, 2003
GIRISH KUMAR Vs. STATE OF U P	September 25, 2003
GIRISH KUMAR TIWARI Vs. STATE OF U.P.	December 5, 2003
GIRISH MISHRA Vs. ASSTT CIT	July 22, 2003
GIRISH PRASAD RATAURI Vs. STATE OF UTTAR PRADESH AND OTHERS	December 19, 2003
GIRJA SHANKAR AND ANOTHER Vs. STATE OF U.P.	August 29, 2003
GIRRAJ STONE CRUSHER PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX	February 7, 2003
GITA AWASTHI Vs. UNIVERSITY OF LUCKNOW	December 18, 2003
Gokul Prasad Vs. Babu Lal	October 21, 2003
GOKUL PRASAD RAI Vs. STATE OF U P	January 16, 2003
GOMTI PRASAD DUBEY Vs. STATE OF U P	July 16, 2003
GOOD CAUSE ASSOCIATION Vs. STATE OF U P	September 5, 2003
GOODAGE RUBBER WORKS Vs. STATE OF U P	April 18, 2003
GOODS OF LATE RAVINDER KUMAR Vs. STATE	July 4, 2003
GOPAL KRISHNA PATHAK Vs. STATE OF U P	May 22, 2003
GOPAL PRASAD Vs. STATE OF U P	September 9, 2003
GOPAL RAO Vs. COMMISSIONER, GORAKHPUR DIVISION AND OTHERS	February 5, 2003
GOPI KRISHNA MEHROTRA Vs. ALLAHABAD BANK	September 10, 2003
GOPINATH SHARMA Vs. MANAGER RESERVE BANK OF INDIA KANPUR	September 4, 2003
GORAKH GIRI Vs. RAM CHANDRA KUER ALIASSINCE DECEASEDALIAS	May 14, 2003
GOVERNING BODY OF THE REGISTERED SOCIETY DESIGNATED AS ST ANDREW S COLLEGE ASSOCIATION GORAKHPUR Vs. STATE OF U P	August 27, 2003
GOVIND Vs. SARVESHWARI SAMOOH SHAKHA	March 31, 2003
GOVIND SINGH Vs. STATE OF U P	August 19, 2003
GOVIND SINGH Vs. STATE OF U P	December 8, 2003
GREAT ELECTRICAL ENGINEERING WORKS Vs. PRESIDING OFFICER LABOUR COURT MOHD ASHFAQ	September 23, 2003
GUDDU SINGH Vs. DISTRICT MAGISTRATE KHERI	January 8, 2003
GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT TRADE TAX	February 19, 2003
Gulab Vs. State	October 8, 2003
GULAB CHAND Vs. STATE OF U P	December 10, 2003
GULAB SINGH Vs. LABOUR COURT	September 19, 2003
GULAB SINGH Vs. STATE OF U P	March 31, 2003
GULAB SINGH @ BABBU Vs. STATE OF U.P. AND OTHERS	April 24, 2003
GULABCHAND Vs. STATE OF UTTAR PRADESH	December 10, 2003
GULABI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR	October 16, 2003
GULAM HUSAIN Vs. STATE OF U.P.	December 19, 2003
GULE RANA Vs. STATE OF U P	November 24, 2003
GUPTA SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED	July 16, 2003
GURMAIZ @ GAJJI Vs. STATE OF U.P.	November 19, 2003
GURMEET KAUR Vs. IIIRD ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS	April 1, 2003
GURU BUX SINGH Vs. STATE OF U P	October 20, 2003
GURU DUTT Vs. ANUJ KHATRI	November 14, 2003
GYAN CHAND GUPTA Vs. CHIEF GENERAL MANAGER DISCIPLINARY ACTION CELL STATE BANK OF INDIA NEW DELHI	November 19, 2003
GYAN SINGH Vs. UNION OF INDIA	January 2, 2003
GYANENDRA KUMAR Vs. STATE OF U P	July 8, 2003
GYANENDRA SINGH Vs. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA	July 18, 2003
H C 22 C P TRIVENI DUTT PANDEY Vs. STATE OF U P	February 19, 2003
H M INDUSTRIES Vs. SALES TAX OFFICER	February 13, 2003
H N SRIVASTAVA Vs. FOOD CORPORATION OF INDIA	April 22, 2003
H P SINGH Vs. COMMITTEE OF MANAGEMENT BALWANT VIDYAPEETH RURAL INSTITUTE AGRA	October 28, 2003
HABIB Vs. STATE OF U P	November 18, 2003
HABIB Vs. STATE OF U P	May 20, 2003
HABIB AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE	September 17, 2003
HABIB AHMAD Vs. VTH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	November 10, 2003
HAFIZ KHAN Vs. ABDUL GAFOOR	December 10, 2003
HAIDAR ALI KHAN Vs. STATE OF U P	December 16, 2003
HAMDARD WAQF LABORATORIES Vs. DEPUTY LABOUR COMMISSIONER GOVERNMENT OF U P	April 9, 2003
HAMID PAHALWAN Vs. STATE OF U P	April 21, 2003
HAMID RAZA Vs. STATE OF U P	February 20, 2003
HANDLOOM AND TEXTILE CO-OPERATIVE SOCIETIES KANPUR; N K TIWARI Vs. MITHLESH KUMAR TEWARI	March 11, 2003
HANOMAN PRASAD MISHRA Vs. STATE OF U P	September 11, 2003
HANUMANT KUMAR GUPTA Vs. STATE OF U P	June 11, 2003
HAR NARAIN SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION	March 26, 2003
HAR SWARUP ALIAS HARI PRASAD Vs. STATE OF U P	November 14, 2003
HARI DUTT SHARMA Vs. R R ZURUR SECRETARY RAILWAY NEW DELHI	May 20, 2003
HARI FERTILIZERS Vs. UNION OF INDIA	May 21, 2003
HARI KISHAN Vs. PRAVIN KUMAR GARG	February 7, 2003
HARI KRISHAN CHANDER WHORA Vs. ADDITIONAL LABOUR COMMISSIONER INDUSTRIAL RELATIONS APPELLATE AUTHORITY AND	May 13, 2003
HARI PRAKASH SINGH Vs. MEMBER SECRETARY CADRE AUTHORITY CO OPERATIVE BANK CENTRALISED SERVICES	April 18, 2003
HARI PRASAD SINGH Vs. SUPERINTENDENT OF POLICE RAILWAYS	January 31, 2003
HARI RAJ SINGH Vs. STATE OF U P	April 28, 2003
HARI RAM Vs. NAGDOO YADAV	May 20, 2003
HARI RAM SETH KHANDSARI Vs. COMMISSIONER OF SALES TAX	September 11, 2003
HARI SHANKER RAI Vs. PRESCRIBED AUTHORITY SUB-DIVISIONAL MAGISTRATE BALLIA	April 30, 2003
HARI SINGH Vs. GOVERNOR U P REGISTRAR GENERAL	April 21, 2003
HARIHAR CONTRACTORS Vs. STATE OF U P	May 23, 2003
HARIHAR NATH AGARWAL P FAMILY TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 22, 2003
HARISH BABU SHARMA Vs. BASIC SHIKSHA PARISHAD	September 26, 2003
HARISH CHANDRA Vs. STATE OF U P	September 4, 2003
HARISH CHANDRA Vs. STATE OF U P	August 4, 2003
HARISH CHANDRA Vs. STATE OF U P	July 11, 2003
HARISH CHANDRA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	November 24, 2003
HARISH CHANDRA TEWARI Vs. STATE OF U P	December 15, 2003
HARISH KUMAR AND OTHERS Vs. STATE OF U.P.	December 4, 2003
HARISH KUMAR CHHABRA AND PARVEEN KUMAR ARORA Vs. CEGAT AND COMMR	November 3, 2003
HAROLD WILLIAM Vs. XTH ADDITIONAL DISTRICT JUDGE	September 16, 2003
HARPAL SHARMA Vs. STATE OF U P	July 9, 2003
HARPAL SINGH Vs. STATE OF UTTAR PRADESH	March 5, 2003
HARZEET SINGH Vs. STATE OF U P	December 4, 2003
HASAN ABBAS Vs. STATE OF U P	December 17, 2003
HASEEN AHMAD SIDDIQUI Vs. STATE OF U P	August 26, 2003
HASHMAT ALI KODHI Vs. STATE OF U P	October 21, 2003
HAUSILA PRASAD Vs. DIVISIONAL ENGINEER	December 10, 2003
HAUSLA PRASAD PANDEY ETC ETC Vs. STATE OF U P	July 8, 2003
HAYAT MOHAMMAD @ JHINKU Vs. STATE OF U.P AND OTHERS	October 24, 2003
HAZARI LAL Vs. IST ADDITIONAL DISTRICT JUDGE	September 19, 2003
HAZI NIZAMUDDIN Vs. AMIN	May 28, 2003
HAZI SALEEM AHAMAD Vs. JAI PRAKASH GOEL	December 15, 2003
HEERA ELECTRODES Vs. COMMISSIONER OF SALES TAX	March 12, 2003
HEERA LAL Vs. STATE OF U P	July 16, 2003
HEMANT KUMAR AGRAHARI Vs. LAKSHMI DEVI	May 14, 2003
HETRAM Vs. STATE OF U P	July 29, 2003
HIMALAY AYURVEDI MEDICAL COLLEGE Vs. CHANCELLOR	July 28, 2003
HIMALAYA AYURVEDIC MEDICAL COLLEGE BAREILLY Vs. CHANCELLOR SRI SHAHUJI MAHARAJ UNIVERSITY KANPUR	May 13, 2003
HINA SIKSHA NIKETAN SHRI SYED ASGHAR HUSSAIN UCHCHTAR MADHYAMIC VIDYALAYA Vs. STATE OF U P	July 15, 2003
HIND LAMPS LIMITED Vs. COMMISSIONER OF SALES TAX	July 24, 2003
HIND LAMPS LTD Vs. STATE OF U P	December 12, 2003
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P	March 31, 2003
HIRA LAL TIWARI Vs. STATE OF U P	March 27, 2003
HIRAMAN Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE BANDA	July 24, 2003
HOTEL HINDUSTAN INTERNATIONAL VARANASI Vs. STATE OF U P	October 9, 2003
HOTEL TAJ GANGES Vs. STATE OF UTTAR PRADESH	March 7, 2003
HUBLAL (DEAD) AND OTHERS Vs. RAM SAJAN AND OTHERS	August 26, 2003
HUM VEER SINGH Vs. STATE OF U P	August 21, 2003
HUSSAIN ALI Vs. STATE OF UTTAR PRADESH	July 29, 2003
I C I INDIA LIMITED Vs. COMMISSIONER OF SALES TAX	March 10, 2003
I O L LTD Vs. STATE OF U P	October 15, 2003
IBRAHIM ADENDA Vs. UNION OF INDIA	March 2, 2003
IBRAHIM ADENDA Vs. UNION OF INDIA	April 2, 2003
IKTEDA HUSSAIN Vs. STATE OF U P	November 17, 2003
IMAGE ADVERTISING Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY	July 10, 2003
IMRAT SINGH Vs. RAM SINGH	October 30, 2003
IMTIAZ KHAN ALIAS PAPPU Vs. PRINCIPAL LAL BAHADUR SHASTRI POST GRADUATE COLLEGE MUGHAL SARAI CHANDAULI	March 13, 2003
INAM Vs. STATE OF U P	May 21, 2003
INCAN EMPLOYEES WELFARE ASSOCIATION Vs. INCAN GROUP OF COMPANIES	January 15, 2003
INCAN MUTUAL FUND BENEFIT LTD Vs. INCAN EMPLOYEES WELFARE ASSOCIATION	December 19, 2003
INDAR CHANDRA GUPTA Vs. STATE BANK OF INDIA	December 17, 2003
INDER MOHAN OBEROI Vs. ZILA BASIC SHIKSHA ADHIKARI	September 16, 2003
INDER NARAYAN Vs. KISHORI SARAN GUPTA	January 10, 2003
INDER PAL SINGH Vs. VTH ADDITIONAL DISTRICT JUDGE MEERUT	February 25, 2003
INDER SINGH Vs. STATE OF UTTAR PRADESH	January 28, 2003
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAJA BALWANT SINGH COLLEGE	January 9, 2003
INDIAN GLASS AGENCY GHAZIABAD Vs. STATE OF U P	July 30, 2003
INDIAN MOTOR TRANSPORT CO P LTD Vs. PRESCRIBED AUTHORITY J S C C	September 4, 2003
INDIAN STEEL WORKS Vs. COMMISSIONER SALES TAX	January 7, 2003
INDRA DEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	November 3, 2003
INDRA DHANUSH Vs. STATE ELECTION COMMISSION	September 12, 2003
INDRA GYAN SHUKLA Vs. UNION OF INDIA	September 24, 2003
INDRA MANI PANDEY Vs. STATE OF U.P. AND ORS.	April 10, 2003
INDRAPAL SINGH ALIAS BACHCHAN SINGH Vs. STATE OF U P	June 18, 2003
INDRASAN SINGH Vs. S P	August 23, 2003
INDRAWATI DEVI Vs. SAMRENDRA TIWARI	May 5, 2003
INDU MISHRA Vs. UNION OF INDIA	April 22, 2003
INDUBALA Vs. STATE OF U P	September 22, 2003
INGERSOLL RAND WADCO TOOLS LTD Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION KANPUR	August 19, 2003
INTERNATIONAL HOSPITAL P LTD Vs. STATE OF U P	September 26, 2003
IPPAN Vs. STATE OF U P	August 12, 2003
IPPAN AND TWO OTHERS Vs. STATE OF U P	September 12, 2003
IRFAN Vs. STATE OF U P	January 28, 2003
ISH KUMAR VALECHA Vs. SURJEET BANERJEE	October 9, 2003
ISHRAT HUSAIN ANSARI Vs. STATE OF U P	February 25, 2003
ISHTIYAQ Vs. STATE OF U P	May 14, 2003
ISHU Vs. STATE OF U P	January 8, 2003
ISHWAR DAYAL GOYAL Vs. ADDITIONAL DISTRICT JUDGE	November 21, 2003
ISHWARI Vs. STATE OF U P	December 17, 2003
ISLAM Vs. STATE OF UTTAR PRADESH	February 17, 2003
ISLAM ALIAS KALLU Vs. STATE OF U P	March 27, 2003
Islam and Ors. Vs. State	February 17, 2003
ISRAR Vs. STATE OF U P	October 1, 2003
ITC LIMITED Vs. COMMISSIONER APPEALS CUS AND C EX	December 10, 2003
ITC LIMITED Vs. CC APPEALS AND CE	October 23, 2003
J H V SUGAR CORPORATION LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P AT ALLAHABAD	September 11, 2003
J K BARTHAKUR Vs. GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD	May 9, 2003
J N CHATURVEDI ADVOCATE HIGH COURT Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P LUCKNOW	December 16, 2003
J.M. BAKSHI Vs. COMMISSIONER OF SALES TAX	October 22, 2003
JABBAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	October 16, 2003
Jabbar Vs. Syed Kamran Wekar and others	October 6, 2003
JAG LAL Vs. DIRECTOR HORTICULTURE U P GOVERNMENT	May 21, 2003
JAG MOHAN PANDEY Vs. U P CO OPERATIVE TRIBUNAL LUCKNOW	October 30, 2003
JAG NARAIN Vs. SATYA NARAIN SINGH	November 21, 2003
JAG NARAYAN SHARMA Vs. STATE OF UTTAR PRADESH	December 12, 2003
JAG PRASAD AND ORS. Vs. STATE OF U.P.	April 22, 2003
JAGAN NATH Vs. STATE OF U P	November 7, 2003
JAGANNATH Vs. LALA RAM	March 6, 2003
JAGANNATH Vs. STATE OF U P	October 20, 2003
JAGANNATH JAIRAM Vs. STATE O	February 20, 2003
JAGANNATH SINGH Vs. DISTRICT JUDGE VARANASI	February 28, 2003
JAGARNATH Vs. STATE OF U P	April 25, 2003
JAGAT NARAIN SINGH Vs. DIRECTOR OF EDUCATION	July 3, 2003
JAGAT PAL SINGH Vs. STATE OF U.P. THROUGH SECRETARY FOOD CIVIL SUPPLIES AND OTHERS	November 25, 2003
JAGDISH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 28, 2003
JAGDISH ALIAS KALLU Vs. STATE OF U P	February 26, 2003
JAGDISH CHAND AND SONS Vs. INCOMETAX APPELLATE TRIBUNAL	December 15, 2003
JAGDISH CHANDRA GUPTA Vs. KUMARI VIMLA GUPTA	March 25, 2003
JAGDISH KALRA Vs. SMT. PUSHP LATA GOVIL	October 1, 2003
JAGDISH KUMAR Vs. RAMESH CHANDRA SHARMA	November 20, 2003
JAGDISH PRASAD MAINPURI DISTRICT JUDGE Vs. SURESH SINGH YADAV	July 24, 2003
JAGDISH ROLLING WORKS Vs. CEGAT, NEW DELHI	November 10, 2003
Jagdish Saran and another Vs. Anil Kumar Jain	September 30, 2003
JAGDISH SINGH Vs. STATE	April 25, 2003
JAGESHWAR PRASAD TIWARI Vs. UTTAR PRADESH ROADWAYS TRANSPORT CORPORATION REGIONAL CHIEF MANAGER MIDDLE	April 18, 2003
JAGGU Vs. COMMISSIONER CONSOLIDATION	May 1, 2003
JAGMOHAN ALIAS MUNNA Vs. COMMISSIONER	May 23, 2003
JAGNARAIN Vs. RADHEY SHYAM SINGH	November 21, 2003
JAGPAL DHAKA Vs. STATE OF U P	March 26, 2003
JAGTENDRA SINGH JADON Vs. DISTRICT INSPECTOR OF SCHOOLS	November 4, 2003
JAHANGIR RAJA WILLIAM SINGH Vs. COOPERATIVE TRIBUNAL	September 9, 2003
JAI KARAN SINGH Vs. PRINCIPAL SRI SINGHESHWARI INTER COLLEGE	August 1, 2003
JAI PAL SINGH Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES U P GOVT LUCKNOW	April 24, 2003
JAI PRAKASH Vs. STATE OF UTTAR PRADESH	August 26, 2003
JAI PRAKASH Vs. DISTRICT MAGISTRATE CHANDAULI	September 22, 2003
JAI PRAKASH Vs. STATE OF U P	December 1, 2003
JAI PRAKASH ALIAS GOLKU Vs. STATE OF U P	August 5, 2003
JAI PRAKASH GUPTA Vs. CHIEF ENGINEER HYDEL U P POWER CORPORATIONLTD	August 4, 2003
JAI PRAKASH INDUSTRIES LTD Vs. LALIT BHASIN	March 26, 2003
JAI PRAKASH; PARAM SINGH Vs. DISTRICT MAGISTRATE RAMPUR	September 12, 2003
JAI RAM Vs. STATE OF U P	March 11, 2003
JAI RAM PRASAD Vs. U P STATE ROAD TRANSPORT CORPORATION PARIWAHAN BHAWAN U P	April 22, 2003
JAI SINGH Vs. STATE OF U P	November 21, 2003
JAI SINGH Vs. STATE OF U.P. AND OTHERS	January 22, 2003
JAIKARAN AND ANOTHER Vs. CHIEF REVENUE OFFICER, BASTI AND OTHERS	September 23, 2003
JAIN BRASS ROLLING MILLS Vs. STATE OF UTTAR PRADESH	September 15, 2003
JAINA INTERNATIONAL Vs. PRESIDING OFFICER LABOUR COURT IST DEPUTY LABOUR COMMISSIONER AND RAJENDRA	October 10, 2003
JAIPRAKASH INDUSTRIES LTD Vs. STATE OF U P	January 9, 2003
JAIRAJ SINGH Vs. ADDITIONAL COLLECTOR ALIASADMISTRATIONALIAS DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR	August 14, 2003
JAISU Vs. STATE OF U P	March 27, 2003
JALAL UDDIN Vs. STATE OF U P	December 4, 2003
JALAN SERVICE STATION Vs. DISTRICT MAGISTRATE/DISTRICT SUPPLY OFFICER BULANDSHAHR	January 21, 2003
JALEB SINGH Vs. STATE OF U P	February 11, 2003
JAMIL Vs. STATE OF U P	November 25, 2003
JAMIL AHMAD KHAN Vs. COMMISSIONER BAREILLY	May 5, 2003
JAMILA KHATOON Vs. ADDL DISTRICT JUDGE SAHARANPUR	October 24, 2003
JAMILUN NISHA Vs. ISHHAQ AHMAD ALIAS RAJU	September 5, 2003
JAMSHED Vs. STATE OF U P	March 26, 2003
JAMUNA PRASAD Vs. INCHARGE DISTRICT JUDGE KANPUR NAGAR	July 21, 2003
JANARDAN CHATURVEDI Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY CAMPUS KANPUR LUCKNOW	January 16, 2003
Jang Bahadur Vs. Kalawati	December 10, 2003
JANG BAHADUR SINGH Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW	October 13, 2003
JANGI SINGH Vs. RAGHUBIR SINGH CHAUHAN	November 21, 2003
JANKI Vs. STATE	March 25, 2003
Janki Prasad Vs. Nand Kumar	December 26, 2003
JANPAD AUTO RICKSHAW CHALAK SANGH Vs. STATE OF U P	July 10, 2003
JASKARAN Vs. STATE OF U P	December 19, 2003
JASPAL TIMBER MART Vs. COMMISSIONER OF TRADE TAX	July 14, 2003
JASWANT LAL Vs. STATE OF U P	September 18, 2003
JAUTAM ALIAS ANDHI Vs. STATE OF U P	March 24, 2003
JAVED AHMAD Vs. STATE OF U P	February 7, 2003
JAVED IQBAL Vs. SUPDT CENTRAL JAIL NAINI ALLAHABAD	May 23, 2003
JAWAHAR LAL Vs. PROJECT OFFICER INTENSIVE SHEEP AND WOOL DEVELOPMENT PROJECT	July 8, 2003
JAWAHAR LAL JAISWAL Vs. DISTRICT MAGISTRATE COLLECTOR	February 20, 2003
JAWAHAR SINGH Vs. STATE OF U P	July 7, 2003
JAWAHAR SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR	October 22, 2003
JAWAHAR SINGH S O MISHRI LAL Vs. STATE OF UTTAR PRADESH	December 15, 2003
JAY PRATAP SINGH alias J P SINGH Vs. STATE OF U P	December 15, 2003
JAYANT KUMAR CHAKRABORTY Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI	November 18, 2003
JEET LAL Vs. LABOUR COURTV	May 7, 2003
JG-840373 EX-NB SUBEDAR SAMSUDDIN Vs. DEPUTY DIRECTOR GENERAL DEFENCE SECURITY CORPS GENERAL STAFF BRANCH ARMY HEAD QUARTERS NEW DELHI	July 18, 2003
JHAMMAN YADAV Vs. STATE OF UTTAR PRADESH	March 13, 2003
JHINKAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	May 20, 2003
JHULAI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 16, 2003
JHUNNI LAL GUPTA (SRI) Vs. PRESCRIBED AUTHORITY AND ANOTHER	March 23, 2003
JIA RAM Vs. STATE OF U P	February 14, 2003
JILAJEET Vs. PANCH LAL	May 23, 2003
JIT AND PAL X RAYS P LTD Vs. COMMISSIONER OF INCOME TAX	September 18, 2003
JITENDERA KUMAR GUPTA Vs. U P POWER CORPORATION LTD	April 14, 2003
JITENDRA KUMAR Vs. STATE OF U P	February 4, 2003
JITENDRA KUMAR GUPTA Vs. U P POWER CORPORATION LTD	April 10, 2003
JITENDRA KUMAR TIWARI AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 25, 2003
JITENDRA NARAIN GANGWAR Vs. U P TECHNICAL UNIVERSITY AT LUCKNOW	August 1, 2003
JITENDRA NATH SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER	April 24, 2003
JITENDRA PRATAP SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.	August 13, 2003
JITENDRA S O RAJENDRA NATH MISHRA Vs. DISTRICT MAGISTRATE BARABANKI	September 1, 2003
JITENDRA SINGH Vs. DISTRICT JUDGE	January 31, 2003
JITENDRA SINGH AND ANR. (IN JAIL) Vs. STATE	May 23, 2003
JOGI Vs. STATE OF U P	April 24, 2003
JOKHAI RAM Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	August 6, 2003
JUBILANT ORGANOSYS FORMERLY VAM ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF INCOMETAX	October 1, 2003
JUNGI KHAN Vs. STATE OF U P	August 27, 2003
JUPITER CHIT AND FUND P LTD Vs. IIND ADDL CIVIL JUDGE KANPUR	December 19, 2003
JYOTI ALIAS JANNAT Vs. STATE OF UTTAR PRADESH	August 11, 2003
K B HIDES Vs. STATE OF U P	December 1, 2003
K B THAKUR Vs. UNION OF INDIA	December 5, 2003
K D YADAV Vs. INCOME TAX APPELLATE TRIBUNAL	March 28, 2003
K K SINGH S O LATE SRI ROOP SINGH Vs. LABOUR COURT AND COOPERATIVE TEXTILE MILLS LTD	August 4, 2003
K M RAIZADA Vs. NAGAR AYUKT NAGAR NIGAM ALIGARH	September 30, 2003
K M SUGAR MILLS LTD Vs. COMMISSIONER OF INCOMETAX	April 17, 2003
K N DWIVEDI Vs. UNION OF INDIA	April 18, 2003
K P SRIVASTAVA Vs. COMMISSIONER OF INCOME TAX	April 24, 2003
K S A SAMITI LTD Vs. DISTRICT MAGISTRATE	August 14, 2003
K S KASHYAP Vs. UNION OF INDIA	September 17, 2003
KADHILEY AND ORS. (IN JAIL) Vs. STATE OF U.P.	July 10, 2003
KAILASH MOTORS Vs. PRESIDING OFFICER LABOUR COURT I	February 7, 2003
KAILASH NATH CHATURVEDI Vs. ADDITIONAL DISTRICT JUDGE COURT NO 12	September 10, 2003
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER ALLAHABAD BANK	July 7, 2003
KAILASH NATH S O RAGHUNATH Vs. STATE OF UTTAR PRADESH	December 10, 2003
KAILASH NATH SRIVASTAVA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	September 23, 2003
KAILASH WATI Vs. RAM NARAIN GUPTA	August 5, 2003
KAILASHI Vs. STATE OF U P	January 6, 2003
KALA KUMARI (SMT.) Vs. RAM BHAWAN ANAND	May 7, 2003
KALAWATI Vs. CHIEF NAGAR OFFICER NAGAR NIGAM	November 3, 2003
KALAWATI DEVI Vs. STATE OF U P	February 7, 2003
KALEEM Vs. UNION OF INDIA	February 14, 2003
KALLOO S O KHYALI RAM Vs. STATE OF UTTAR PRADESH	March 3, 2003
KALLU RAM YADAV AND OTHERS Vs. BHAGWATI AND OTHERS	February 14, 2003
KALOO SINGH Vs. APPER AAYUKT SAVITRI DEVI	August 22, 2003
KAMAL INFOSYS LTD Vs. STATE OF U P	July 29, 2003
KAMAL KUMAR MEHTA Vs. STATE OF U P	October 1, 2003
KAMALA DEVI KHETAN Vs. COMMISSIONER GORAKHPUR DIVISION	January 6, 2003
KAMESHWAR BHAGWATI PRASAD TIWARI Vs. STATE OF UTTAR PRADESH	January 28, 2003
KAMLA DEVI Vs. STATE OF U P	March 21, 2003
KAMLA DEVI KHETAN Vs. COMMISSIONER	January 6, 2003
KAMLA TRUST Vs. COMMISSIONER OF SALES TAX	September 12, 2003
KAMLAPATI Vs. STATE OF U P	October 16, 2003
KAMLENDRA PRATAP SINGH ALIAS KAMLOO SINGH ALIAS KALOO SINGH Vs. STATE OF UTTAR PRADESH	August 26, 2003
KAMLESH MITTAL Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS	September 5, 2003
KAMLESH RAI Vs. PRESIDING OFFICER LABOUR COURT	April 4, 2003
KAMRUP INDUSTRIAL GASES LIMITED Vs. CEGAT	May 2, 2003
KANCHAN GUPTA Vs. STATE OF U.P.	November 19, 2003
KANCHAN LAL Vs. BOARD OF REVENUE U P LUCKNOW	August 6, 2003
KANHAI LAL Vs. STATE OF U P	October 22, 2003
Kanhaiya Vs. L.M.C.	November 10, 2003
KANHAIYA LAL Vs. BOARD OF DIRECTORS UPSRTC	December 11, 2003
KANPUR ALOO ARHATI ASSOCIATION Vs. STATE OF U P	July 7, 2003
KANPUR ALOO ARHATI ASSOCIATION Vs. STATE OF U P	July 1, 2003
KANT MISHRA Vs. STATE OF U P	November 17, 2003
KANTA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION	December 4, 2003
KANTI SRIVASTAVA Vs. STATE BANK OF INDIA	February 14, 2003
KAPIL DEO SINGH Vs. STATE OF U P	November 14, 2003
KAPTAN Vs. STATE OF UTTAR PRADESH	September 29, 2003
KARAM HUSSAIN Vs. STATE OF U.P.	October 31, 2003
KARAMAT AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	November 19, 2003
KARAN Vs. STATE OF U P	December 23, 2003
KARAN SINGH Vs. STATE OF U P	October 31, 2003
KARE MOTI Vs. STATE OF U P	February 13, 2003
KARIMUNNISA D Vs. ABDUL ALIM	April 23, 2003
KASHI NATH Vs. SUSHILA RASTOGI	April 4, 2003
KASHYAP S R Vs. CANARA BANK	December 16, 2003
KAUSHAL KISHORE SHUKLA Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	September 4, 2003
KAUSHAL KUMAR Vs. UNION OF INDIA	March 26, 2003
KAUSHLESH NARAIN SINGH Vs. UPPER AYUKT PRATHAM MANDAL	April 17, 2003
KAVITA AGARWAL Vs. DIRECTOR OF INCOME TAX INVESTIGATION	October 10, 2003
KAVITA SRIVASTAVA Vs. PRINCIPAL SECRETARY HIGHER EDUCATION	February 11, 2003
KAWALITY MOTORS AND COMPONENTS PRIVATE LIMITED Vs. DEPUTY LABOUR COMMISSIONER MEERUT	January 14, 2003
KEDAR Vs. ADDITIONAL COMMISSIONER U P GOVERNMENT	February 25, 2003
KEDAR Vs. ADDITIONAL COMMISSIONER U P GOVERNMENT LUCKNOW	February 25, 2003
KEDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	October 14, 2003
KEDAR NATH MISRA Vs. STATE OF U P	August 7, 2003
KEDAR RAM Vs. ADDITIONAL DISTRICT JUDGE II BALLIA	September 26, 2003
KEDARI LAL Vs. BOARD OF REVENUE	November 13, 2003
KENDRIYA KARMCHARI SEHKARI GRIH NIRMAN SAMITILTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	August 5, 2003
KERALA STATE ELECTRICITY BOARD Vs. RAVEENDRAN	September 5, 2003
KESARI PRASAD MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	January 31, 2003
KESERWANI ZARDA BHANDAR Vs. STATE OF U P	July 21, 2003
KESHAV KUMAR GUPTA Vs. STATE OF U P	February 20, 2003
KEWAL RAM Vs. STATE OF U P	May 2, 2003
KHAIRATI Vs. DIVISIONAL COMMISSIONER MEERUT	January 24, 2003
KHAITAN OVERSEAS AND FINANCE LTD Vs. STATE OF ALLAHABAD	October 15, 2003
Khajan Singh Vs. Regional Deputy Director, Education, Kumaon Region, Nainital and another	November 1, 2003
KHAN CARPETS Vs. COMMISSIONER OF INCOME TAX	May 13, 2003
KHEDARU YADAVA Vs. STATE OF U P	August 23, 2003
KHEM CHAND NO 14501374 Vs. UNION OF INDIA	February 10, 2003
KHEM KARAN AND TWO Vs. STATE	January 8, 2003
KHURSHEEDA BEGUM Vs. ADDITIONAL DISTRICT JUDGE	November 14, 2003
KHUSHNUMA Vs. STATE OF U P	September 9, 2003
Khyali Ram Vs. State of Uttaranchal through the Secretary, Revenue, Civil Line, Dehradun and others	October 31, 2003
KIRAN LATA JAUHARI Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	October 9, 2003
KIRAN TRADERS Vs. JUDGE SMALL CAUSE COURT	December 8, 2003
KISAN ALIAS TARRI Vs. STATE OF U P	October 20, 2003
KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	February 21, 2003
KISAN SEVA SAHAKARI SAMITI LTD Vs. PRESIDING OFFICER LABOUR COURT	March 31, 2003
KISHUN KHETAN D Vs. VTH ADDITIONAL DISTRICT JUDGE	October 13, 2003
KM ALKA RANI GUPTA Vs. DIRECTOR OF EDUCATION HIGHER	February 27, 2003
KM MANGLESH MINOR Vs. STATE OF U P	April 8, 2003
KM NEELAM SHARMA Vs. U P FINANCIAL CORPORATION	October 15, 2003
KM SUJATA SINHA Vs. ALLAHABAD DEVELOPMENT AUTHORITY	August 13, 2003
KM SUSHEEL Vs. DIRECTOR BAL VIKAS SEVA EVAM PUSHTAHAR	February 11, 2003
KODU RAM Vs. RAM LAL	December 9, 2003
KODU SINGH Vs. STATE OF U P	September 19, 2003
KRIPA SHANKER PRASAD Vs. STATE OF U P	September 1, 2003
KRIPA SHANKER SINGH Vs. BANSIDHAR	November 11, 2003
KRISHAK SAHKARI AVAS SAMITI LTD Vs. STATE OF U P	July 25, 2003
KRISHI UTPADAN MANDI SAMITI Vs. IIIRD ADDITIONAL MUNSIF	November 13, 2003
KRISHI UTPADAN MANDI SAMITI AGRA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALIASIVALIAS AGRA	October 22, 2003
KRISHI UTPADAN MANDI SAMITI, KANPUR Vs. M/S. JANG BAHADUR AND COMPANY	August 14, 2003
KRISHNA Vs. STATE OF UTTAR PRADESH	February 18, 2003
KRISHNA Vs. STATE OF UTTAR PRADESH	March 11, 2003
KRISHNA CHANDRA CHAURASIA Vs. UNION OF INDIA	July 7, 2003
KRISHNA DEVI Vs. R C AND E O DEHRADUN	September 1, 2003
KRISHNA DEVI Vs. GOVERNMENT OF U P	September 29, 2003
KRISHNA GOPAL PANDEY Vs. BANS BAHADUR SINGH	February 28, 2003
KRISHNA KUMAR Vs. STATE OF U P	March 20, 2003
KRISHNA KUMAR Vs. STATE OF U P	September 4, 2003
Krishna Kumar Vs. State of U.P. and others	March 20, 2003
KRISHNA KUMAR VINOD KUMAR Vs. STATE OF U P	September 24, 2003
KRISHNA KUMAR VISHWAKARMA Vs. KISAN SAHAKARI CHINI MILLS LTD	June 11, 2003
KRISHNA MANGAL SINGH Vs. DISTRICT MAGISTRATE	March 7, 2003
KRISHNA MOHAN @ KRISHNA KUMAR SRIVASTAVA Vs. MOTOR ACCIDENT TRIBUNAL	January 20, 2003
KRISHNA MOHAN PRASAD SAXENA Vs. MAHESH CHANDRA VERMA	August 11, 2003
KRISHNA MURARI LAL VARMA Vs. CIT	September 2, 2003
KRISHNA PRASAD Vs. U P S R T C	May 7, 2003
KRISHNA RICE MILLS Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL ALLAHABAD	August 23, 2003
KRISHNA SAHKARI AVAS SAMITI LIMITED Vs. DISTRICT MAGISTRATE BAREILLY	August 14, 2003
KRISHNA SINGH Vs. STATE OF U P	March 7, 2003
KULBHUSHAN SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR	March 25, 2003
KULDEEP KUMAR Vs. STATE OF U P	September 30, 2003
KULDIP SINGH Vs. PRINCIPAL SECRETARY SOCIAL WELFARE U P SHASHAN	September 26, 2003
KUMAR PAINTS AND MILL STORES Vs. COMMISSIONER OF TRADE TAX	October 20, 2003
KUMARI Vs. STATE OF U P	December 16, 2003
KUNJ BEHARI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION	May 23, 2003
KUNJ BEHARI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION	August 23, 2003
KUNWAR BALDEVJI Vs. XI ADDITIONAL DISTRICT JUDGE BULANDSHAHR	March 27, 2003
KUNWAR NARENDRA NARAIN SINGH Vs. VISHVESHWAR MATHUR	September 9, 2003
KUNWAR PAL Vs. STATE OF U P	July 11, 2003
KUSUM DEVI Vs. RAM CHANDRA MAUTYA	September 25, 2003
KUSUM RANI Vs. D I O S ALLAHABAD	September 26, 2003
KUSUM SINGH DAUGHTER OF SHRI BHARAT SINGH Vs. STATE OF UTTAR PRADESH	November 18, 2003
KWALITY MOTORS AND COMPONENTS PVT LTD Vs. DY LABOUR COMMISSIONER U P MEERUT	January 14, 2003
L P SAXENA Vs. STATE OF UTTAR PRADESH	July 7, 2003
L S SHARMA Vs. PRESIDING OFFICER LABOUR COURT I	July 9, 2003
LADY PARSAN KAUR CHARITABLE EDUCATIONAL TRUST SOCIETY Vs. PRINCIPAL SECRETARY U P	August 26, 2003
LAJJA RAM Vs. STATE OF U.P.	November 10, 2003
LAKHTE MUSTAFFA KAZMI Vs. STATE OF U P	April 10, 2003
LAKSHMI NARAIN GUPTA Vs. SHANTI NIGAM	May 19, 2003
LAL MOHAMMAD Vs. STATE	April 9, 2003
LAL MOHAMMAD KHAN Vs. STATE	March 24, 2003
LALA RAM Vs. STATE OF UTTAR PRADESH	April 22, 2003
LALA RAM Vs. STATE OF U.P.	October 22, 2003
LALIT KUMAR DIXIT Vs. STATE OF U P	December 19, 2003
LALLA ALIAS RAJ KUMAR SINGH Vs. STATE OF U P	November 12, 2003
LALLAN KHAN Vs. STATE	August 22, 2003
LALLAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOL MIRZAPUR	August 29, 2003
LALLOO SINGH Vs. KM GAYUR FATIMA	May 16, 2003
LALLU SINGH Vs. GAYUR FATIMA	May 16, 2003
LALTA Vs. UNION OF INDIA	January 31, 2003
LALU AND OTHERS Vs. VAKIL	November 12, 2003
LATOORI SINGH Vs. CHAIRMAN ALIGARH GRAMIN BANK	March 10, 2003
LAVKUSH CHAMAR ALIAS LAVKUSH SETH Vs. STATE OF U P	February 26, 2003
LAVKUSH SINGH Vs. STATE OF U P	January 10, 2003
LAXMAN (IN JAIL) Vs. STATE OF U.P.	April 30, 2003
LAXMAN BHARDWAJ Vs. ZILADHIKARI VARANASI	February 13, 2003
LAXMAN SINGH RAWAT Vs. ADDL DISTRICT JUDGE BULANDSHAHR	November 17, 2003
LAXMI KANT Vs. STATE OF U P	August 6, 2003
LAXMI KUMAR JAISWAL Vs. XVTH ADJ KANPUR NAGAR	November 19, 2003
LAXMI SINGH AND 18 Vs. STATE OF U P	November 7, 2003
LAXMI TALKIES Vs. RENT CONTROL AND EVICTION OFFICER	September 10, 2003
LCL JEWELLERY LIMITED Vs. BANK OF BARODA	October 23, 2003
LEELA GUPTA Vs. STATE OF U P	November 13, 2003
LEELA GUPTA Vs. STATE OF U P	September 3, 2003
LEELA WATI Vs. RAM SWAROOP	September 26, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. SRISHTI VINAYAK DWIVEDI	August 21, 2003
LOCHAN PRASAD Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT RASHTRIYA MARG JYOTI CHAURAHA BAREILLY	October 10, 2003
LOKENDRA AND 12 OTHERS Vs. STATE OF U P	August 5, 2003
LT COL ALIASRETD ALIAS PROPKAR SINGH Vs. STATE OF U P	January 27, 2003
LT.COL.(MRS.) SAROJ MAHANTA Vs. UNION OF INDIA & ORS.	April 30, 2003
M G CONTRACTOR MOHD SALEEM JWALA PRASAD Vs. COMMISSIONER JHANSI MANDAL ADDITIONAL COMMISSIONER ADMINISTRATION	May 9, 2003
M K JAIN Vs. STATE TRANSPORT	April 4, 2003
M/S RAJPUT BROTHERS Vs. LABOUR COURT U P VARANASI	April 29, 2003
M/S. GANESH SHANKER PANDEY AND CO. Vs. UNION OF INDIA AND OTHERS	May 6, 2003
M/S. MAHALAXMI ROAD LINES Vs. U.P. WAREHOUSING CORPORATION AND OTHERS	February 27, 2003
M/S. PINSEL COMPUTER PRODUCTS Vs. STATE OF U.P. THROUGH THE COMMISSIONER OF TRADE TAX AND OTHERS	April 4, 2003
M/S. SONAL METAL INDUSTRIES Vs. STATE OF U.P. AND OTHERS	January 16, 2003
M/S. SWADESHI COTTON MILLS, NAINI, ALLAHABAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	February 24, 2003
M/S. TRIVENI ENGINEERING WORKS LTD. Vs. ARVIND KUMAR YADAV AND ANOTHER	November 5, 2003
M/S. TRIVENI SHEET GLASS WORKS LTD. Vs. STATE OF U.P.	October 15, 2003
M/S. U.P. MOTOR TRANSPORTERS ASSOCIATION Vs. LABOUR COURT IV, KANPUR AND ANOTHER	August 29, 2003
MACROPLAST PVT LTD Vs. STATE OF ALLAHABAD	August 13, 2003
Madan and others Vs. Additional District Judge and others	September 22, 2003
MADAN GOPAL GUPTA DIDWANIA Vs. DISTRICT MAGISTRATE VARANASI	May 21, 2003
MADAN GOPAL MITTAL Vs. MANAGING COMMITTEE D A V COLLEGE MUZAFFARNAGAR	December 8, 2003
MADAN LAL Vs. RADHEY SHYAM	December 4, 2003
MADAN LAL BHATIA Vs. MUNICIPAL BOARD MORADABAD	November 7, 2003
MADAN LAL JALAN & ORS. Vs. ASTT. COMMISSIONER OF INCOME TAX	January 15, 2003
MADAN MADHAV FERTILIZERS AND CHEMICALS PVT LTD Vs. DIRECTOR OF AGRICULTURE	May 21, 2003
MADAN MOHAN GUPTA Vs. RANNI	January 22, 2003
MADDOO Vs. STATE OF U P	February 5, 2003
MADHAV PRASAD GOENKA Vs. STATE OF U P	April 28, 2003
MADHU PRIYA SINGH Vs. STATE OF UTTAR PRADESH	September 5, 2003
MADHUBAN APPARELS P LTD Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL ALLAHABAD	July 9, 2003
MADHURI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 30, 2003
MADHUSUDAN ALIAS NANHA SHUKLA Vs. STATE OF U P	January 17, 2003
MADHUSUDAN NANHE SHUKIA Vs. STATE OF U P	January 27, 2003
MADHUWAN NAGAR SAHKARI AVAS SAMITI LTD Vs. AGRA DEVELOPMENT AUTHORITY	July 17, 2003
MADHYA BHARAT TRANSPORT CARRIER Vs. COMMISSIONER OF TRADE TAX	September 19, 2003
MAGNUM PAPERS PRIVATE LIMITED Vs. STATE OF U P	March 11, 2003
MAHA LAXMI FLOUR MILLS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	October 31, 2003
MAHABIR Vs. STATE OF U P	April 10, 2003
MAHADEO Vs. KANHAI LAL	May 22, 2003
MAHADEV PRASAD SHARMA Vs. UNION OF INDIA	March 11, 2003
MAHANGI Vs. JUMMAN	February 26, 2003
MAHANT JAI NARAYAN DAS Vs. RAM KUMAR ETC	December 10, 2003
MAHANT PRASAD SINGH Vs. STATE OF U P	April 7, 2003
MAHARAJ SINGH Vs. UNION OF INDIA	April 23, 2003
MAHAVEER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR	November 4, 2003
MAHAVIDYALAYA PRACHARYA ASSOCIATION AND ORS. Vs. STATE OF U.P. AND ORS.	September 30, 2003
MAHENDER PRASAD Vs. STATE OF U P	April 22, 2003
MAHENDRA KUMAR Vs. HARBANS LAL	April 24, 2003
MAHENDRA KUMAR Vs. EXECUTIVE OFFICER	July 10, 2003
MAHENDRA KUMAR GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS	May 2, 2003
MAHENDRA KUMAR SEWTI DEVI Vs. COMMISSIONER OF INCOMETAX	March 10, 2003
MAHENDRA MISHRA Vs. UP-NIDESHAK ALIASPRASHASANALIAS RAJYA KRISHI UTPADAN MANDI PARISHAD ALLAHABAD	December 18, 2003
MAHENDRA NATH TANDON Vs. EIGHTH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	October 20, 2003
MAHENDRA SINGH Vs. STATE	July 22, 2003
MAHENDRA SINGH Vs. SUGAR COMMISSIONER U P LUCKNOW	August 23, 2003
MAHENDRI CHHABRA Vs. STATE OF U P	April 22, 2003
MAHESH CHANDRA Vs. STATE OF U P	November 21, 2003
MAHESH CHANDRA GUPTA Vs. RAJESHWAR DAYAL	September 25, 2003
MAHESH CHANDRA SHARMA Vs. DIRECTOR GENERAL OF POLICE LUCKNOW	January 14, 2003
MAHESH SINGH Vs. INDRA PAL SINGH	May 9, 2003
MAHIPAL SINGH YADAV Vs. STATE OF UTTAR PRADESH	January 9, 2003
MAHMOOD AHMAD ALIAS JHHABBU KHAN AND ORS. Vs. STATE	August 11, 2003
MAHMOOD KHAN Vs. VIITH A D J BAREILLY	September 26, 2003
MAIMUNA KHATOON Vs. SHIV KUMAR TRIPATHI	March 24, 2003
MAJOR SURENDRA SINGH SAJWAN Vs. UNION OF INDIA	February 3, 2003
MAKHAN SINGH Vs. XITH ADDITIONAL DISTRICT JUDGE AGRA	March 24, 2003
MALA ARORA Vs. DIRECTOR OF HIGHER EDUCATION	March 5, 2003
MALA VANASPATI STORE ETAH Vs. BHARAT SANCHAR NIGAM LTD	July 31, 2003
MALUYI Vs. DY DIRECTOR OF CONSOLIDATION MIRZAPUR	January 21, 2003
MALVIKA SHEKHAR Vs. DIRECTOR HIGHER EDUCATION U P	September 29, 2003
MAN SINGH Vs. STATE OF U P	August 14, 2003
MAN SINGH Vs. ADDL COLLECTOR TEHSILDAR JANSATH GAONSABHA	October 20, 2003
MAN SINGH Vs. STATE OF UTTAR PRADESH	January 22, 2003
MAN SINGH Vs. STATE OF UTTAR PRADESH	March 11, 2003
MANAGEMENT OF STATE BANK OF BIKANER AND JAIPUR Vs. SANTOSH KUMAR MISHRA	January 17, 2003
MANAGER SARASWATI VIDHYA MANDIR SENIOR SECONDARY SCHOOL Vs. MADHUKAR LAL NAGAR	September 10, 2003
MANAGING COMMITTEE ALLAH RABBUL ALMEEN WAQF NO 6-A BULANDSHAHR Vs. BHULLOO	August 26, 2003
MANAGING DIRECTOR U P CO OPERATIVE BANK Vs. CHAIRMAN U P STATE MINORITIES COMMISSION	August 13, 2003
MANAGING DIRECTOR U P STATE HANDLOOM CORPORATION Vs. PRESIDING OFFICER LABOUR COURT LUCKNOW	August 18, 2003
MANENDRA NATH RAI Vs. VIRENDRA BHATIA	September 24, 2003
MANGALI Vs. STATE OF U P	March 5, 2003
MANGLESH ALIASMONORALIAS Vs. STATE OF U P	April 8, 2003
MANGOO Vs. STATE OF U P	April 9, 2003
MANI KANT GUPTA Vs. STATE OF U P	April 4, 2003
MANI RAM Vs. STATE OF U P	November 11, 2003
MANISH KUMAR GUPTA Vs. STATE OF U P	October 28, 2003
MANISH MISRA Vs. STATE OF UTTAR PRADESH	March 6, 2003
MANISHA PALACE Vs. STATE OF U P	April 7, 2003
MANJOOR ALIAS PAWWA Vs. STATE OF UTTAR PRADESH	February 13, 2003
MANJU JAISWAL Vs. RECOVERY OFFICER D R T	December 2, 2003
MANJU LATA SHARMA Vs. VINAY KUMAR DUBEY	May 23, 2003
MANJULA KUMAR Vs. CHANCELLOR ROHILKHAND UNIVERSITY	September 15, 2003
MANNU LAL Vs. STATE OF U P	September 12, 2003
MANOJ Vs. STATE OF U.P. AND ANR.	December 16, 2003
MANOJ KUMAR Vs. AIR OFFICER COMMANDING 15 WING AIR FORCE BAREILLY	May 20, 2003
MANOJ KUMAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS	May 22, 2003
MANOJ KUMAR VERMA Vs. STATE OF U P	September 24, 2003
MANOJ SINGH AND ORS. Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE AND ANR.	July 10, 2003
MANORAMA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	October 1, 2003
MANVEER Vs. DISTRICT MAGISTRATE BULANDSHAHR	May 22, 2003
MANVEER Vs. MAGISTRATE, BULLANDSHAR AND OTHERS	May 22, 2003
MAQBOOL ALIAS JHULAN Vs. STATE	July 11, 2003
MAQSOOD Vs. UPPER DISTT JUDGE IIIRD AZAMGARH	July 21, 2003
MARKWELL PAPER PLAST PVT LIMITED Vs. COMMISSIONER OF TRADE TAX	April 16, 2003
MASOOK ALI Vs. STATE OF U P	December 2, 2003
MASOOK ALI KHAN Vs. STATE OF U P	October 21, 2003
MATHURA PRASAD Vs. JAIL SUPERINTENDENT MORADABAD	August 19, 2003
MATHURA VRINDAVAN DEVELOPMENT AUTHORITY Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW	November 25, 2003
MATLOOB AHMAD KHAN Vs. KRISHNA DEVI	July 10, 2003
MATRU Vs. BHOLA	March 7, 2003
MAYA Vs. UP. ZILADHIKARI (VIHIT PRADH1KARI) CHHATA (MATHURA) AND OTHERS	May 12, 2003
MAYA DEVI Vs. THAKUR NARENDRA SINGH	March 13, 2003
MAYA PRESS PRIVATE LTD Vs. DY LABOUR COMMISSIONER	February 11, 2003
MAYA TRIPATHI Vs. SDM LJC OF INDIA	July 10, 2003
MAZDOOR SANGH B P C L Vs. INDUSTRIAL TRIBUNALI	September 26, 2003
MEDICAL SUPERINTENDENT MISSION CHRISTIAN HOSPITAL Vs. WORKMENS COMPENSATION COMMISSIONER PRESCRIBED AUTHORITY DEPUTY LABOUR	December 16, 2003
MEERUT ROLLER FLOUR MILLS PVT LTD Vs. U P POLLUTION CONTROL BOARD LUCKNOW	May 23, 2003
MEERUT TEXTILES MEERUT Vs. PRESIDING OFFICER LABOUR COURT MEERUT	July 24, 2003
MEHDI HASAN Vs. STATE	May 23, 2003
MEHNDI HUSSAIN Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR	September 29, 2003
MEJU RAM Vs. STATE	February 1, 2003
MENKA THEATER Vs. STATE OF U P	April 25, 2003
MEWALAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 22, 2003
MIJU RAM Vs. STATE	April 2, 2003
MINDHAI LAL Vs. STATE OF U P	August 19, 2003
MINI TRUCK UNION FATEHABAD DISTRICT AGRA Vs. STATE OF U P	September 19, 2003
MISHRI LAL AND ANR. Vs. STATE OF U.P.	June 25, 2003
MITHILESH JAIN Vs. STATE OF U P	August 13, 2003
MITTRA SEN YADAV Vs. STATE OF U.P.	May 9, 2003
MODERN METAL INDUSTRIES Vs. SHANTI PAROLIA	August 5, 2003
MODH UMAR Vs. EXECUTIVE OFFICER NAGAR PALIKA PARISHAD	September 26, 2003
MODIPON FIBRES CO Vs. U P ELECTRICITY REGULATORY COMMISSION	March 21, 2003
Mohammad Abbas Siddiqui Vs. District Magistrate, Meerut and others	February 26, 2003
MOHAMMAD AKHTAR Vs. STATE OF UTTAR PRADESH	August 13, 2003
MOHAMMAD ALI ALIAS LALA Vs. STATE OF U P	August 5, 2003
MOHAMMAD AMIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 24, 2003
MOHAMMAD AYUB Vs. STATE OF U P	August 27, 2003
MOHAMMAD FAROOQ KHAN Vs. ZAITOON BEGUM	May 14, 2003
MOHAMMAD ISHRAT Vs. STATE OF U P	December 18, 2003
MOHAMMAD ISMAIL KHAN Vs. PRESCRIBED AUTHORITY, BAREILLY AND OTHERS	March 26, 2003
MOHAMMAD MATLUK Vs. STATE OF U P	October 21, 2003
MOHAMMAD MUKHTAR AHMED RAZA Vs. GULAM ABDUL QADIR ALVI	November 19, 2003
MOHAMMAD RAFIQ Vs. STATE OF UTTAR PRADESH	May 7, 2003
MOHAMMAD SAGIR AHMAD KHAN Vs. STATE OF U.P. AND OTHERS	December 17, 2003
MOHAMMAD SHARIEF Vs. STATE OF U P	October 30, 2003
MOHAMMAD ZIRGHAM ANSARI Vs. STATE OF UTTAR PRADESH	September 15, 2003
MOHAN LAL Vs. STATE OF U.P.	March 24, 2003
MOHAN LAL AGARWAL Vs. COMMISSIONER OF INCOME TAX	July 8, 2003
MOHAN LAL GUPTA Vs. AJAI SINGHAL	November 21, 2003
MOHAN SINGH Vs. D D C	April 2, 2003
MOHAN SINGH S O SARDAR SINGH THAKUR Vs. STATE OF UTTAR PRADESH	November 21, 2003
MOHAR SINGH Vs. JOINT COMMISSIONER S I B TRADE TAX HEADQUARTERS LUCKNOW	January 14, 2003
MOHD ABDUL Vs. DISTRICT JUDGE BALLIA; STATE OF U P	February 27, 2003
MOHD AMIN Vs. MOHD UMAR	April 30, 2003
MOHD ANEES GUDDU Vs. STATE OF U P	August 13, 2003
MOHD ATIQ KHAN Vs. UNION OF INDIA	February 20, 2003
MOHD ATIQUE ANSARI Vs. STATE OF U P	September 30, 2003
MOHD IDRISH KHAN Vs. STATE OF UTTAR PRADESH AND OTHERS	August 6, 2003
MOHD ILYAS Vs. SHAMIM AKHTAR	July 18, 2003
MOHD IQRAM Vs. STATE OF U P	April 25, 2003
MOHD ISRAR KHAN Vs. SARDAR MILKIYAT SINGH	October 22, 2003
MOHD MUSTAFA Vs. STATE OF U P	August 6, 2003
MOHD NASEEM Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD	March 20, 2003
MOHD NASEEM ANSARI Vs. STATE OF U P	July 4, 2003
MOHD SABIR ALI Vs. HAMEEDA	October 15, 2003
MOHD SAGIR Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH	August 25, 2003
MOHD SHAHID Vs. STATE OF U P	August 14, 2003
MOHD SHAMIM KHAN Vs. STATE OF U P	September 15, 2003
MOHD TAFSHEER Vs. UNION OF INDIA	January 30, 2003
MOHD TAHIR Vs. STATE OF U P	September 24, 2003
MOHD UMAR KHAN Vs. STATE OF U P	August 26, 2003
MOHD WASEEM Vs. MASAUD AKTAR	January 24, 2003
MOHD. SABIR (DECEASED) Vs. IRSHAD AND OTHERS	January 27, 2003
MOHD. SABIR (SINCE DECEASED) THROUGH LRS. Vs. IRSHAD AND ORS.	January 27, 2003
MOHD. SHARIF Vs. WAQF MADARSA AHMADIA HANFIA AND ANR.	November 20, 2003
MOOL CHAND Vs. THIRD ADDL DISTRICT JUDGE MEERUT	May 23, 2003
MORADABAD CHARTERED ACCOUNTANTS ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES	September 5, 2003
MOTI CHAND YADAV Vs. P C SHARMA	July 7, 2003
MOTI LAL Vs. BHARAT ELECTRONICS LIMITED GOVERNMENT OF INDIA ENTERPRISE	April 10, 2003
MOTI LAL Vs. DISTRICT MAGISTRATE	February 5, 2003
MOTI LAL Vs. DISTRICT MAGISTRATE LALITPUR	February 5, 2003
MOTI LAL Vs. STATE OF U P	January 7, 2003
MOTI LAL Vs. STATE OF U P	September 26, 2003
MOTI LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 28, 2003
MOTI LAN Vs. STATE OF UTTAR PRADESH	July 14, 2003
MRITUNJAY SHUKLA Vs. STATE OF U P	November 21, 2003
MUKESH CHAND VERMA Vs. STATE OF U P	November 28, 2003
MUKESH CHANDRA KUSHALIA Vs. JAI KIRTI SRIVASTAVA	August 26, 2003
MUKESH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	February 13, 2003
MUKESH KUMAR SURI Vs. RAJENDRA KUMAR	March 21, 2003
MUKESH RAJPUT Vs. STATE OF U P	August 4, 2003
MUKHTAR AHSAN Vs. STATE OF U P	November 12, 2003
MUKTESHWAR Vs. STATE	August 29, 2003
MUKUT SINGH Vs. STATE OF U P	September 30, 2003
MULAIM SINGH Vs. STATE OF U P	April 23, 2003
MUMTAZ BEGUM Vs. DISTRICT JUDGE JALAUN AT ORAI	August 11, 2003
MUNENDRA PRATAP SINGH Vs. DEPUTY COMMISSIONER TRADE TAX GHAZIABAD	January 6, 2003
MUNESH ALIAS SHERU Vs. STATE OF U P	October 21, 2003
MUNESH IN JAIL Vs. STATE OF UTTAR PRADESH	October 16, 2003
MUNIR BUX Vs. NATHOO	December 3, 2003
MUNKAD Vs. STATE OF UTTAR PRADESH	April 24, 2003
MUNNA Vs. STATE OF U P	April 23, 2003
MUNNA LAL Vs. STATE OF U P	December 22, 2003
MUNNA LAL II Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	July 10, 2003
MUNNA LAL SRIVAS Vs. STATE OF U P	July 9, 2003
MUNNA YADAV Vs. MANAGING DIRECTOR U P STATE SUGAR CORPORATION LTD	February 28, 2003
MUNNI LAL AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND ANOTHER	September 19, 2003
MURARI LAL Vs. DISTRICT MAGISTRATE	March 11, 2003
MURARI LAL Vs. IIIRD ADDL DISTRICT JUDGE KANPUR NAGAR	January 2, 2003
MURARI LAL Vs. STATE OF U P	August 7, 2003
MUSHTAQ AHMED Vs. MOLVI HAFIZUR RAHMAN	May 12, 2003
MUZAFFAR KHAN Vs. STATE OF U P	October 9, 2003
N D OJHA Vs. ALLAHABAD DEVELOPMENT AUTHORITY	April 30, 2003
N K AGRAWAL Vs. KASHI GRAMIN BANK	April 18, 2003
N P SARABHAI Vs. STATE OF U P	April 18, 2003
N.C. JINDAL CHARITABLE TRUST Vs. STATE OF U.P. AND OTHERS	April 25, 2003
NAAZIM HUSSAIN Vs. STATE OF U P	August 21, 2003
NAEEM Vs. DISTRICT MAGISTRATE AGRA	May 7, 2003
Naeem Ahmad Vs. Abdul Majeed	March 29, 2003
NAFE ALIAS ASHUTOSH Vs. STATE OF U P	November 14, 2003
NAGAR MAHAPALIKA VARANASI Vs. U P PUBLIC SERVICES TRIBUNAL NO 11 LUCKNOW	August 19, 2003
NAGAR NIGAM Vs. UMA MISHRA	January 16, 2003
NAGAR PALIKA AHREORA Vs. PRESIDING OFFICER LABOUR COURT	July 9, 2003
NAGAR PALIKA PARISHAD KIRATPUR Vs. COMMISSIONER MORADABAD DIVISION MORADABAD U P	August 14, 2003
NAGAR PALIKA PARISHAD MIRZAPUR Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD	July 7, 2003
NAGAR PANCHAYAT SADABAD MATHURA Vs. PRESIDING OFFICER LABOUR COURT AGRA	April 29, 2003
NAGENDRA KUMAR TRIPATHI Vs. CHIEF OF ARMY STAFF NEW DELHI	November 10, 2003
NAGESHWAR PRASAD MISHRA Vs. COLLECTOR SINBHADRA	March 11, 2003
NAGRATH CHEMICALS WORKS P LTD Vs. COMMISSIONER OF INCOME TAX	September 8, 2003
NAHAR SINGH Vs. STATE OF U P	March 13, 2003
NAHAR SINGH Vs. STATE OF U P	March 12, 2003
NAIB TAHSIL SADAR SRI VYAS NARAIN Vs. STATE OF U P	June 20, 2003
NAIN SINGH Vs. PRINCIPAL SECRETARY P W D LUCKNOW	July 7, 2003
NAKEEM Vs. DISTRICT JUDGE MATHURA	November 3, 2003
NAND AUTO HIRE PURCHASE P LTD Vs. REGIONAL TRANSPORT OFFICER KANPUR	May 8, 2003
NAND KISHORE Vs. STATE OF U P	October 1, 2003
NAND KISHORE Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD	February 14, 2003
NAND KISHORE Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD	April 16, 2003
Nand Kishore etc. Vs. Swamidin etc.	October 8, 2003
NANDAN SINGH Vs. JAGAT NARAIN SINGH	May 20, 2003
NANHAKOO Vs. STATE OF U P	September 30, 2003
NANHEY LAL Vs. STATE OF U P	April 17, 2003
NANKU Vs. JANARDAN PRASAD	July 10, 2003
NANKU Vs. STATE OF U P	July 17, 2003
NANKU PRASAD TRIPATHI Vs. DIRECTOR OF EDUCATION	September 23, 2003
NAR SINGH DAS AGARWAL (DEAD) AND OTHERS Vs. DISTRICT JUDGE, BALLIA AND OTHERS	September 24, 2003
NARAIN Vs. STATE	January 2, 2003
NARAIN Vs. STATE	July 14, 2003
NARAIN DAS Vs. STATE	December 9, 2003
NARENDRA Vs. STATE OF U P	May 26, 2003
NARENDRA KUMAR AND ANOTHER. Vs. STATE OF U.P. AND OTHERS.	November 21, 2003
NARENDRA KUMAR TRIPATHI Vs. SECRETARY MINOR IRRIGATION DEPARTMENT	February 13, 2003
NARENDRA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE, KANPUR NAGAR AND OTHERS	May 20, 2003
NARESH CHANDRA Vs. STATE OF U P	April 16, 2003
NARESH CHANDRA Vs. MEERUT DEVELOPMENT AUTHORITY MEERUT	July 10, 2003
NARESH CHANDRA Vs. STATE	December 26, 2003
NARESH CHANDRA GUPTA Vs. U P STATE ROAD TRANSPORT CORPORATION	March 5, 2003
NARESH CHANDRA JAIN Vs. SARLA MISRA	March 21, 2003
NARESH PANDEY Vs. STATE OF UTTAR PRADESH	January 28, 2003
NASEEB AHMAD AND ORS. Vs. STATE OF U.P. THROUGH COLLECTOR AND ORS.	September 23, 2003
NASIR Vs. STATE OF U P	February 27, 2003
NASIRUDDIN SIDDIQUI Vs. STATE OF U P	May 7, 2003
NATH MISHRA Vs. STATE BANK OF INDIA	August 11, 2003
NATHOO Vs. STATE OF U P	October 22, 2003
NATHOO Vs. STATE	January 30, 2003
NATIONAL CAPITAL POWER STATION Vs. BANK OF BARODA	April 25, 2003
NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOMETAX	December 11, 2003
NATIONAL INSURANCE CO LIMITED Vs. NARESH KUMAR	March 24, 2003
NATIONAL INSURANCE CO LTD Vs. CHANDAN	May 2, 2003
NATIONAL INSURANCE CO LTD Vs. AJIJ UL HAQ	August 4, 2003
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR	August 4, 2003
NATIONAL INSURANCE CO. LTD Vs. KALU DEVI	February 11, 2003
NATIONAL INSURANCE COMPANY Vs. SURESH CHANDRA DWIVEDI	September 2, 2003
NATIONAL INSURANCE COMPANY Vs. HARI PRAKASH	May 23, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. URMILA DEVI	March 4, 2003
NATIONAL SUGAR INDUSTRIES A REGISTERED PARTNERSHIP FIRM Vs. PRESIDING OFFICER LABOUR COURT SRI VISHWA PRAKASH SHARMA	September 23, 2003
NATIONAL TEXTILE CORPORATION ALIASU P ALIAS LTD Vs. STATE OF U P	August 28, 2003
NATIONAL THERMAL POWER COR LTD Vs. DY LABOUR COMMISSIONER	May 14, 2003
NATIONAL THERMAL POWER CORPORATION LTD Vs. STATE OF U P	August 1, 2003
NATIONAL THERMAL POWER CORPORATION LTD Vs. STATE OF UTTAR PRADESH	September 11, 2003
NAUMAN KHAN Vs. STATE OF U P	January 30, 2003
NAVYUG UDYOG PLASTICS P LTD Vs. STATE OF U P	August 18, 2003
NAWRANGI DEVI Vs. UNION OF INDIA	April 30, 2003
NAZIRUDDIN Vs. STATE OF U P	May 9, 2003
NAZRA Vs. STATE OF U P	May 22, 2003
Nazra Vs. State of U.P. and others	May 23, 2003
NEEL KAMAL PANDEY Vs. STATE OF U P	August 6, 2003
NEELAM ATRI Vs. UNION OF INDIA	November 6, 2003
NEELAM SANJIVA REDDY Vs. STATE OF U P	September 3, 2003
NEELKAMAL SHARMA Vs. STATE OF UTTAR PRADESH	February 19, 2003
NEELU KOHLI Vs. NAVEEN KOHLI	July 7, 2003
NEERA JAIN Vs. CIT	December 18, 2003
NETRA PAL SINGH YADAV Vs. STATE OF UTTAR PRADESH	March 3, 2003
NEW INDIA ASSURANCE CO LTD Vs. SURWATI DEVI	September 25, 2003
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI	May 13, 2003
NEW INDIA ASSURANCE CO LTD Vs. SUBHASH KUMAR	July 7, 2003
NEW INDIA ASSURANCE CO LTD Vs. TIRATH RAJ	July 24, 2003
NEW INDIA ASSURANCE CO. LTD Vs. ANWAR ALI	July 3, 2003
NEW INDIA ASSURANCE CO. LTD Vs. KANAK GARG	July 2, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALLOW	January 28, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHAMMAD ASLAM	March 21, 2003
NEW INDIA ASSURANCE COMPANY LTD Vs. AHMED HUSSAIN	July 17, 2003
NEW INDIA ASSURANCE COMPANY LTD Vs. SUBHASH KUMAR	July 8, 2003
NEW INDIA INSURANCE CO LTD Vs. MUNNI DEVI	November 28, 2003
NEW INDIAN ASSURANCE CO LTD Vs. SUNITA	May 13, 2003
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER LABOUR COURT	December 3, 2003
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ATAR SINGH	March 28, 2003
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD Vs. PRESIDING OFFICER LABOUR COURT GHAZIABAD	November 4, 2003
NINA NAGPAL Vs. JUDICIAL MAGISTRATE I MEERUT	May 9, 2003
NIRANJAN PAL DIXIT Vs. DISTRICT BASIC SHIKSHA ADHIKARI	September 8, 2003
NIRMAL CHANDRA TANDON Vs. ADDITIONAL DISTRICT JUDGE COURT NO 3 KANPUR NAGAR	January 28, 2003
NIRMAL PANDEY Vs. DISTRICT MAGISTRATE FAIZABAD	July 2, 2003
NISHITH CANDRA TIWARI Vs. UTTAR PRADESH SAHKARI GRAMYA VIKAS BANK LIMITED	May 9, 2003
Nishith Chandra Tiwari Vs. U.P.Sahkari Gram Vikas Bank Ltd.and Others	May 9, 2003
NIVEDITA SINGH Vs. KAMESH KUMAR MISHRA	August 29, 2003
NIWAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 5, 2003
NIYADAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BIJNORE, AND OTHERS	May 5, 2003
NOOR MOHAMMAD Vs. STATE OF U P	August 27, 2003
NOORJAHAN Vs. STATE OF U P	August 26, 2003
NUBOARD MANUFACTURING CO LTD Vs. STATE OF U P	May 23, 2003
NUSRAT Vs. STATE OF U P	November 4, 2003
NUSRAT ABBAS Vs. U P AVAS EVAM VIKAS PARISHAD	November 25, 2003
O P SINGH Vs. CHAIRMAN GORAKHPUR DEVELOPMENT AUTHORITY GORAKHPUR	August 25, 2003
OM HEMARAJANI Vs. STATE OF U P	November 14, 2003
OM HEMARAJANI Vs. STATE OF U.P.	November 4, 2003
OM PAL SINGH Vs. STATE OF U P	December 8, 2003
OM PRAKASH Vs. HARI SINGH YADAV	December 10, 2003
OM PRAKASH Vs. SUNIL KUMAR	November 14, 2003
OM PRAKASH Vs. STATE OF U P	August 7, 2003
OM PRAKASH Vs. STATE OF U P	August 14, 2003
OM PRAKASH Vs. SIYA RAM	April 29, 2003
OM PRAKASH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	February 20, 2003
OM PRAKASH AGARWAL Vs. STATE OF U P	May 27, 2003
OM PRAKASH GUPTA Vs. STATE OF U P	May 19, 2003
OM PRAKASH GUPTA Vs. UNION OF INDIA	December 3, 2003
OM PRAKASH JAISWAL Vs. SHEKHRAJ HOTEL P LTD	February 5, 2003
OM PRAKASH MANN Vs. DIRECTOR OF EDUCATION BASIC	September 16, 2003
OM PRAKASH PANDEY Vs. UNION OF INDIA	July 14, 2003
OM PRAKASH SINGH Vs. NAGAR PALIKA VARANASI	July 16, 2003
OM PRAKASH SINGH Vs. NAGAR PRAMUKH MAHAPAUR NAGAR NIGAM VARANASI	February 4, 2003
OM PRAKASH SRIVASTAVA Vs. STATE OF U P	March 5, 2003
OMKAR NATH KUSHWAHA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD	July 8, 2003
OMVIR SINGH Vs. STATE OF U P	November 18, 2003
ONKAR MADHAV DR Vs. UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION	February 10, 2003
ORIENTAL INSURANCE CO LTD Vs. BUDHWATI	February 21, 2003
ORIENTAL INSURANCE CO LTD Vs. KUSUM KALI	April 7, 2003
ORIENTAL INSURANCE CO LTD Vs. BRAHMA DEEN	October 31, 2003
ORIENTAL INSURANCE CO LTD Vs. PUSHPA	July 1, 2003
ORIENTAL INSURANCE CO LTD Vs. INDRAWATI DEVI	May 5, 2003
ORIENTAL INSURANCE CO LTD Vs. BIKAU PRASAD	August 6, 2003
ORIENTAL INSURANCE CO LTD Vs. RENU RASTOGI	August 28, 2003
ORIENTAL INSURANCE CO. LTD. AGRA (M/S.) Vs. KISHORE KAPOOR	September 2, 2003
ORIENTAL INSURANCE COMPANY LTD Vs. URMILA DEVI & ORS	February 5, 2003
ORISSA CEMENT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY REVISING AUTHORITY	October 10, 2003
OSAMA Vs. DISTRICT MAGISTRATE LUCKNOW	August 25, 2003
OSURI DEVENDRA PHANIKAR Vs. DESK TO DESK COURIERS AND CARGO LTD.	August 1, 2003
OSWAL AGENCIES Vs. RECOVERY OFFICER D R T	November 5, 2003
P ANAND AND SONS Vs. COMMISSIONER OF SALES TAX	December 3, 2003
P D TANDON Vs. UNION OF INDIA	March 5, 2003
P K MISHRA Vs. STATE OF U P	July 28, 2003
P K TOMAR Vs. ARCHANA	February 4, 2003
P N TIWARI Vs. UNION OF INDIA	September 29, 2003
PADMA PATHAK Vs. MANAGING DIRECTOR PUNJAB NATIONAL BANK	February 21, 2003
PADMA PATHAK Vs. MANAGING DIRECTOR PUNJAB NATIONAL BANK	March 3, 2003
PALAK DHARI Vs. COMMISSIONER CONSOLIDATION LUCKNOW	April 30, 2003
PAN KUNWAR Vs. ADDL COLLECTOR AND DY DIRECTOR OF CONSOLIDATION JALAUN	May 16, 2003
PANCHAM LAL Vs. STATE OF U P	October 20, 2003
PANCHAM SINGH Vs. STATE OF U P	July 4, 2003
PANCHI PETHA STORE Vs. COMMISSIONER OF SALES TAX	May 2, 2003
PANKAJ AGARWAL Vs. STATE OF U P	November 18, 2003
PANKAJ GAS CYLINDERS LIMITED Vs. STATE OF U P	February 24, 2003
PANKAJ INDUSTRIES Vs. CUSTOM EXCISE AND GOLD ALIASCONTROLALIAS APPELLATE TRIBUNAL NEW DELHI	May 2, 2003
PANKAJ REVISIONIST Vs. STATE OF U P	February 19, 2003
PANKAJ SWAMI Vs. VICE CHANCELLOR CH CHARAN SINGH UNIVERSITY MEERUT	April 28, 2003
PANKI THERMAL POWER STATION PANKI KANPUR Vs. C K TIWARI	October 10, 2003
PANNA LAL SINGH Vs. STATE OF U P	November 12, 2003
PAPPU @ IRFAN Vs. STATE OF U.P.	December 19, 2003
PARAMOUNT BIO TECH INDUSTRIES LTD Vs. UNION OF INDIA	November 25, 2003
PARAS Vs. STATE OF U P	March 25, 2003
PARAS NATH Vs. SHYAM NARAIN	March 28, 2003
PARAS SINGH Vs. STATE OF U P	October 22, 2003
PARESH KUMAR YADAV Vs. STATE OF U P	January 16, 2003
PARMANAND Vs. STATE	July 11, 2003
PARMANAND Vs. STATE OF U P	August 26, 2003
PARMANAND Vs. IXTH ADDITIONAL DISTRICT JUDGE AND FIVE OTHERS	May 7, 2003
PARMATMA PRASAD Vs. COMMISSIONER OF INCOME TAX	August 26, 2003
PARRY AND COMPANY LTD Vs. COMMISSIONER OF SALES TAX	February 3, 2003
PARSADI Vs. STATE OF U P	April 28, 2003
PARVINDER Vs. STATE OF U P	November 25, 2003
PAVITRA Vs. STATE OF U P	August 5, 2003
PAWAN KUMAR TIWARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	August 19, 2003
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF TRADE TAX	May 23, 2003
PHOOL CHAND Vs. STATE OF U P	October 23, 2003
PHOOL CHAND Vs. DY DIRECTOR OF CONSOLIDATION	November 4, 2003
PHOOL CHAND Vs. LALTA	March 31, 2003
PHOOL DEI Vs. STATE OF U P	April 3, 2003
PINKI CHAUHAN Vs. MANAGING DIRECTOR PUNJAB NATIONAL BANK NEW DELHI	August 4, 2003
PIONEER PUBLICITY CORPORATION Vs. NAGAR NIGAM GHAZIABAD	May 28, 2003
PIRTHI Vs. STATE OF U P	April 4, 2003
PIYARI Vs. STATE OF U P	August 19, 2003
PIYUSH KUMAR Vs. STATE OF U P	May 28, 2003
POLE ADS ADVERTISING P LTD Vs. NAGAR NIGAM	March 11, 2003
POONAM DETERGENT INDUSTRIES Vs. KANPUR TRADING CO LTD	September 9, 2003
POORAN Vs. STATE OF U P	April 18, 2003
POORAN SINGH Vs. STATE OF U P	March 4, 2003
POORAN SINGH Vs. GAON SABHA	November 24, 2003
POWER MEASUREMENT LIMITED Vs. UTTAR PRADESH POWER CORPORATION LIMITED	February 5, 2003
PRABANDH SANCHALAK ANUSUIYA MAHILA HIGHER SECONDARY SCHOOL CHHOTI PIYARI VARANASI Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY VTH REGION VARANASI	July 14, 2003
PRABHAKAR HIGHWAY SERVICE STATION Vs. GENERAL MANAGER INDIAN OIL CORPORATIONLTD	April 30, 2003
PRABHASH CHANDRA MISHRA Vs. UNION OF INDIA	May 23, 2003
PRABHU LAL Vs. DISTRICT BASIC EDUCATION OFFICER DIRECTOR OF BASIC EDUCATION STATE OF U P AND	December 5, 2003
PRABHU NATH PRASAD GUPTA Vs. STATE OF U P	July 1, 2003
PRADEEP Vs. DISTRICT MAGISTRATE BULANDSHAHR	May 22, 2003
PRADEEP CHAUDHARY Vs. UNION OF INDIA	August 27, 2003
PRADEEP DUTTA Vs. STATE OF U P	December 12, 2003
PRADEEP GUPTA Vs. STATE OF U.P.	May 22, 2003
PRADEEP KUMAR PANDEY ADVOCATE Vs. SANYUKTA SACHIV UTTAR PRADESH SHASHAN	March 3, 2003
PRADEEP KUMAR SHARMA Vs. IIND ADDITIONAL CIVIL JUDGE ALIASSENIOR DIVISIONALIAS BULANDSHAHR	January 8, 2003
PRAHLAD INDUSTRIES MORADABAD Vs. PRESIDING OFFICER LABOUR COURT BAREILLY	November 18, 2003
PRAHLAD SHARMA Vs. STATE OF UTTAR PRADESH	February 28, 2003
PRAHLAD SINGH Vs. STATE OF U. P.	April 8, 2003
PRAKASH CHANDRA KAMBOJ Vs. DIRECTOR HIGHER EDUCATION	September 15, 2003
PRAKASH CHANDRA PURWAR Vs. SECRETARY AGRICULTURE	January 16, 2003
PRAKASH ENTERPRISES Vs. STATE OF UTTAR PRADESH	October 1, 2003
PRAKASH PANDEY Vs. KRISHNA KUMAR DIXIT	May 5, 2003
PRAKASH SINGH Vs. STATE OF U P	August 6, 2003
PRAKASH TALKIES Vs. STATE OF U P	July 8, 2003
PRAKASHWATI Vs. STATE OF U P	October 10, 2003
PRAKASWATI Vs. ASST. DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS	August 1, 2003
PRALAYA RANJAN BHATTACHARYA Vs. STATE OF U P	May 28, 2003
PRAMILA Vs. SECRETARY MEDICAL EDUCATION U P GOVERNMENT	March 13, 2003
PRAMILA SHARMA Vs. DISTRICT JUDGE KANPUR NAGAR	December 5, 2003
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH	February 5, 2003
PRAMOD KUMAR MISRA Vs. EXECUTIVE COUNCIL UNIVERSITY OF ALLAHABAD ALLAHABAD	April 22, 2003
PRAMOD KUMAR SHAH Vs. VARANASI DEVELOPMENT AUTHORITY VARANASI	July 28, 2003
PRAN SINGH Vs. STATE OF UTTAR PRADESH	January 20, 2003
PRANA VIR SINGH Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	December 3, 2003
PRANJAL BISHNOI Vs. U P TECHNICAL UNIVERSITY	May 13, 2003
PRANJAL BISHNOI MINOR Vs. U P TECHNICAL UNIVERSITY	April 10, 2003
PRASHANT TOMAR Vs. STATE OF U P	September 25, 2003
PRATAP Vs. STATE OF U P	February 25, 2003
PRATAP Vs. STATE OF U.P	December 17, 2003
PRATAP SINGH SOBARAN SINGH AND DEWAN SINGH SONS OF RATAN SINGH Vs. STATE OF U P	September 26, 2003
PRAVATI MILLS SAHJANWA Vs. SALES TAX OFFICER	December 18, 2003
PRAVEEN KUMAR Vs. STATE OF U P	September 1, 2003
PRAVEEN KUMAR SINGH Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY	November 6, 2003
PRAVEEN SINGH Vs. STATE OF U P	April 28, 2003
PRAVINA SOLANKI Vs. STATE OF U P	February 28, 2003
PREM JEET Vs. STATE OF U P	July 9, 2003
Prem Jeet and Ors. Vs. State of U.P.& Ors.	July 9, 2003
PREM KUMAR Vs. MAHENDRA KUMAR SINGH D I O S MEERUT	October 30, 2003
PREM MAHA VIDYALAYA ASSOCIATION Vs. STATE OF U P	August 22, 2003
PREM NATH SHARMA Vs. STATE	March 24, 2003
PREM PAL Vs. PRABHARI NIDESHAK U P GANNA SHODH PARISHAD CAMP LUCKNOW	April 29, 2003
PREM PAL SINGH (DECEASED) THROUGH LRS. Vs. STATE OF U.P. AND OTHERS	February 13, 2003
PREM PRAKASH SHARMA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR	July 14, 2003
PREM SINGH Vs. STATE OF U P	February 6, 2003
PREMO DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION	April 4, 2003
PREMWATI Vs. CHIEF REVENUE OFFICER ALLAHABAD	August 6, 2003
PRESTIGE PAINTS Vs. CC AND CE	November 6, 2003
PRIMA IMPEX INTERNATIONAL AND ONE ANR Vs. SUPER HOUSE LEATHER LTD	October 30, 2003
PRIYA KANT CHAUBE Vs. VICE CHANCELLOR KASHI VIDYAPEETH VARANASI	September 10, 2003
PROFESSER Y N CHATURVEDI Vs. STATE OF U P	February 26, 2003
PROFESSOR ABU BAKER KHAN Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH	July 17, 2003
PROJECT MANAGER, CONSTRUCTION AND DESIGN SERVICE U.P. JAL NIGAM Vs. AJAY KUMAR MAURYA AND OTHERS	June 19, 2003
PROPKAR SINGH Vs. STATE OF UTTAR PRADESH	January 27, 2003
PUNJAB NATIONAL BANK Vs. IIIRD ADDITIONAL DISTRICT JUDGE JUDGE FOR SMALL CAUSES	September 15, 2003
PURAN SINGH Vs. BOARD OF REVENUE	November 11, 2003
PURSHOTTAM DAS Vs. HARI KRISHNAN MISHRA	February 5, 2003
PURSHOTTAM SUTWALA Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD	October 1, 2003
PUSHPAK JYOTI Vs. STATE OF U P	December 11, 2003
PUTTU LAL SASHTRI Vs. STATE OF U P	July 14, 2003
PYARE LAL Vs. STATE OF U P	March 27, 2003
PYARI DEVI Vs. STATE OF UTTAR PRADESH	May 9, 2003
QAMAR JAHAN Vs. XTH ADDL DISTRICT JUDGE KANPUR	September 1, 2003
QAZI HIFZUR RAHMAN Vs. STATE OF U P	April 9, 2003
QAZI NOORUL HASAN HAMID HUSSAIN PETROL PUMP Vs. DEPUTY DIRECTOR E S I CORPORATION	January 24, 2003
QUALITY STEEL TUBES LTD Vs. NAGAR MAHAPALIKA KANPUR	March 25, 2003
R B S CHAUHAN Vs. RESERVE BANK OF INDIA	February 10, 2003
R C CHAUDHARY Vs. VICE CHANCELLOR DR BHIM RAO AMBEDKAR UNIVERSITY AGRA	April 24, 2003
R K GUPTA Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHERS EDUCATION N C T E	November 25, 2003
R K KULSHRESTHA Vs. STATE OF U P	November 12, 2003
R K SARASWAT Vs. CHANCELLOR DR B R AMBEDKAR UNIVERSITY AGRA	May 5, 2003
R K VERMA Vs. STATE OF U P	July 22, 2003
R N SINGH Vs. PROF Y C SIMHADRI VICE CHANCELLOR B H U VARANASI	May 8, 2003
R P N TEWARI Vs. STATE OF U P	September 4, 2003
R P N TEWARI Vs. STATE OF U P	October 15, 2003
R P PANDEY Vs. U P POWER CORPORATION LTD	September 1, 2003
R R PANDEY Vs. MANAGING DIRECTOR U P JAL NIGAM	January 8, 2003
R VELAPANDI Vs. UNION OF INDIA	August 22, 2003
R. K. Mishra and others Vs. British India Corporation and others	February 19, 2003
R.C. PANDEY Vs. STATE OF U.P.	July 16, 2003
R.N. Singh (Dr.) Vs. Y.C. Sinhadri (Prof.) and others	May 8, 2003
RABIA Vs. ADDL DISTRICT JUDGE	October 1, 2003
RADHA CHARAN YADAV Vs. CHAIRMAN TOWN AREA COMMITTEE MATHURA	July 21, 2003
RADHEY Vs. STATE OF U P	April 18, 2003
RADHEY LAL Vs. STATE OF UTTAR PRADESH	August 7, 2003
RADHEY SHYAM Vs. DISTRICT JUDGE	May 1, 2003
RADHEY SHYAM Vs. CHIEF ENGINEER	September 8, 2003
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY	April 6, 2003
RADHEY SHYAM Vs. KAMLA SHANKER	January 24, 2003
RADHEY SHYAM GUPTA Vs. FIRST ADDITIONAL CIVIL JUDGE AGRA	December 5, 2003
RADHEY SHYAM OJHA Vs. UNION OF INDIA	May 23, 2003
RADHEY TRANSPORT CORPORATION PADAV BRANCH VARANASI Vs. PRADESHIK CO-OPERATIVE DAIRY FEDERATION LIMITED LUCKNOW	July 23, 2003
RADIO KHAITAN LTD Vs. CIT	November 13, 2003
RAEBARELI FLOUR MILLS PVT LTD Vs. STATE OF U P	September 24, 2003
RAFIQ Vs. DISTRICT MAGISTRATE MORADABAD	May 23, 2003
RAFIQ Vs. DISTRICT MAGISTRATE, MORADABAD	April 23, 2003
RAFIUDDIN Vs. ADDITIONAL DISTRICT JUDGE II GORAKHPUR	August 23, 2003
RAGHINI MALLICK Vs. STATE BANK OF INDIA	February 28, 2003
RAGHU RAJ PRATAP SINGH ALIAS RAJA BHAIYA Vs. STATE OF U P	March 13, 2003
RAGHUBAR SINGH Vs. STATE OF UTTAR PRADESH	November 13, 2003
RAGHUBIR MISHRA DEAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	August 13, 2003
RAGHURAJ PRATAP SINGH ALIAS RAJA BHAIYA Vs. STATE OF U P	May 7, 2003
RAGHUWAR DAYAL; CROSS APPEAL Vs. STATE OF U P	October 22, 2003
RAGHVENDRA PRATAP SINGH ALIASDR ALIAS Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD	May 21, 2003
RAHAT AZIM Vs. JOINT DIRECTOR OF EDUCATION	January 28, 2003
RAHUL KUMAR SHARMA Vs. DEPUTY COMMISSIONER EXECUTIVE TRADE TAX AZAMGARH	September 1, 2003
RAHUL TANDON Vs. REGIONAL MANAGER ALLAHABAD BANK REGIONAL OFFICE ALLAHABAD	April 16, 2003
RAIES ALIAS YOGENDRA SINGH YADAV Vs. STATE OF UTTAR PRADESH	February 17, 2003
RAIS AHMAD Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE ALIASE C ACTALIAS BUDAUN	November 14, 2003
RAJ BAHADUR TIWARI Vs. PRADEEP KUMAR	August 8, 2003
RAJ KAPOOR ALIAS KAPOORA Vs. STATE OF U P	January 17, 2003
RAJ KARAN Vs. U P BOARD OF REVENUE	May 21, 2003
RAJ KISHORE YADAV Vs. U P PUBLIC SERVICE TRIBUNAL	November 21, 2003
RAJ KUMAR Vs. UNION OF INDIA	September 24, 2003
RAJ KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 5, 2003
RAJ KUMAR Vs. PUBLIC SERVICE COMMISSION ALLAHABAD	July 4, 2003
RAJ KUMAR Vs. STATE	July 22, 2003
RAJ KUMAR CHADDHA Vs. XVIITH ADDITIONAL DISTRICT JUDGE MEERUT	February 7, 2003
RAJ KUMAR SAHI Vs. VIBHA	March 31, 2003
RAJ KUMAR SINGH Vs. INDIAN OIL CORPORATION	May 22, 2003
RAJ KUMARI Vs. DURYODHAN	April 10, 2003
RAJ KUMARI DEVI Vs. STATE OF U P	August 6, 2003
RAJ MANI TRIPATHI Vs. JOINT DIRECTOR OF EDUCATION HIGHER EDUCATION	December 16, 2003
RAJ MOTI DAL MILLS Vs. SALES TAX OFFICER	August 5, 2003
RAJ NARAIN GAUR Vs. ADDITIONAL DISTRICT JUDGE XIII LUCKNOW	February 26, 2003
RAJ NARAIN VERMA Vs. STATE OF U P	July 18, 2003
RAJ NET CHAUHAN Vs. STATE OF U P	May 22, 2003
RAJ PAL SINGH Vs. STATE OF U P	May 9, 2003
RAJ PAL SINGH Vs. STATE OF A P	April 4, 2003
RAJA ABHUSHAN BRAHMA SHAH Vs. STATE OF U P	August 6, 2003
RAJA RAM Vs. STATE OF U P	January 28, 2003
RAJA RAM Vs. COMMISSIONER AGRA DIVISION AGRA	January 31, 2003
RAJA RAM Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR	July 21, 2003
RAJA RAM Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR	November 14, 2003
RAJA RAM CHAUDHARY Vs. SATYA NARAIN GUPTA	March 12, 2003
RAJA RAM JAISWAL (IN JAIL) Vs. STATE	May 21, 2003
RAJA RAM SHASTRI Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND OTHERS	December 12, 2003
RAJBIR Vs. STATE OF U P	October 16, 2003
RAJBIRI DEVI Vs. STATE OF U P	February 5, 2003
RAJEEV AGARWAL Vs. RAMESH PAL SINGH	January 28, 2003
RAJEEV AWASTHI Vs. STATE OF U P	September 5, 2003
RAJEEV KUMAR Vs. STATE OF U P AND TWO ORS	July 14, 2003
RAJENDRA DUTT RAM PANDEY Vs. STATE OF U P	October 24, 2003
RAJENDRA KUMAR Vs. DISTRICT JUDGE BIJNOR	October 13, 2003
RAJENDRA KUMAR ARYA Vs. STATE OF U P	July 30, 2003
RAJENDRA KUMAR KAPOOR Vs. PRINCIPAL SECRETARY HIGHER EDUCATION	March 25, 2003
RAJENDRA SINGH Vs. STATE OF U P	November 13, 2003
RAJENDRA SINGH Vs. STATE OF U P	December 10, 2003
RAJENDRA SINGH Vs. STATE OF U P	August 26, 2003
RAJENDRA SINGH Vs. STATE OF U P	April 2, 2003
RAJENDRA SINGH Vs. BRIJ MOHAN AGARWAL	January 27, 2003
RAJENDRA SINGH Vs. AJIT KUMAR DUBLISH	May 21, 2003
RAJENDRA SINGH BHAGOR Vs. CHIEF OF THE ARMY STAFF	October 9, 2003
RAJENDRA SINGH JAYAS Vs. NEW INDIA ASSURANCE CO LTD	April 30, 2003
RAJENDRA SINGH YADAV Vs. INSPECTOR GENERAL POLICE CRPF LUCKNOW	March 27, 2003
RAJESH KHANNA Vs. COLLECTOR	February 19, 2003
RAJESH KUMAR Vs. STATE OF U P	August 1, 2003
RAJESH KUMAR GUPTA Vs. STATE	April 2, 2003
RAJESH KUMAR PANDEY Vs. ZILA PANCHAYAT ALLAHABAD	April 10, 2003
RAJESH KUMAR SHAH Vs. STATE OF U P	March 25, 2003
RAJESH KUMAR SHARMA Vs. STATE OF UTTAR PRADESH	March 31, 2003
RAJESH KUMAR SINGH Vs. UNION OF INDIA	January 31, 2003
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P	June 12, 2003
RAJESH KUMAR UPADHYAY Vs. STATE OF U P	April 9, 2003
RAJESH SEWANI Vs. STATE OF UTTAR PRADESH	March 25, 2003
Rajesh Sewani and Ors. Vs. State of U.P.& Anr.	March 25, 2003
RAJESHWAR PRASAD SINGH Vs. DIRECTOR OF EDUCATION ALIASSECONDARYALIAS U P SHIKSHA SAMNYA ANUBHAG- ALLAHABAD	September 30, 2003
RAJIV BHARADWAJ Vs. STATE OF U P	October 23, 2003
RAJIV NAGAR SAHKARI AWAS SAMITILTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY/COMMISSIONER AGRA	July 28, 2003
RAJODEVI Vs. STATE OF U P	August 11, 2003
RAJOO Vs. STATE OF U P	April 1, 2003
RAJPAL SINGH Vs. STATE OF U P	May 20, 2003
RAJPATI DEVI Vs. COLLECTOR, DEORIA AND OTHERS	March 12, 2003
RAJU Vs. DISTRICT MAGISTRATE MATHURA	July 9, 2003
RAJU KANNAUJIA Vs. UNION OF INDIA	September 30, 2003
RAKESH Vs. STATE OF U P	November 21, 2003
RAKESH Vs. STATE OF UTTAR PRADESH	January 31, 2003
RAKESH CHANDRA PANDEY Vs. STATE OF U P	July 3, 2003
RAKESH KUMAR DWIVEDI Vs. STATE OF U P	November 18, 2003
RAKESH KUMAR SHUKLA AND ANOTHER Vs. STATE OF U. P. AND OTHERS	October 21, 2003
RAKESH KUMAR SINGH Vs. STATE OF U P	July 11, 2003
RAKESH KUMAR SRIVASTAVA Vs. STATE OF U P	October 10, 2003
RAM ACHAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	August 22, 2003
RAM ADHAR Vs. STATE	November 25, 2003
RAM ADHAR Vs. U P PUBLIC SERVICE TRIBUNAL	December 4, 2003
RAM ADHAR KUSHWAHA Vs. STATE OF U P	March 28, 2003
RAM ADHAR SINGH Vs. PRASSIDH NARAYAN DUBEY	November 12, 2003
RAM ADHEEN Vs. STATE OF U P	July 18, 2003
RAM ANEK Vs. RAJ PATI	September 3, 2003
RAM ANUJ DUBEY Vs. STATE OF U P	May 2, 2003
RAM ASHRAY SINGH Vs. STATE OF U P	February 27, 2003
RAM ASREY Vs. STATE OF UTTAR PRADESH	January 7, 2003
RAM AWTAR SINGH Vs. STATE OF U P	November 24, 2003
RAM BABU GUPTA Vs. PRESCRIBED AUTHORITY/IXTH A C M M KANPUR NAGAR	October 31, 2003
RAM BABU JHA Vs. STATE OF UTTAR PRADESH	January 24, 2003
RAM BAHORI Vs. GAON SABHA	November 14, 2003
RAM BHAROSEY Vs. STATE OF U P	July 11, 2003
Ram Bharosey Vs. Pradeep Kumar and another	December 1, 2003
RAM BHAROSEY LAL Vs. GIRISH CHAND GUPTA	May 7, 2003
RAM BHAROSEY LAL Vs. DISTRICT JUDGE, MAINPURI AND OTHERS	March 11, 2003
RAM BHAWAN YADAV Vs. STATE OF U P	February 25, 2003
RAM BIHARI YADAV Vs. MANAGING DIRECTOR U P STATE HANDLOOM CORPORATION LTD	October 9, 2003
RAM BILAS PAL Vs. COMMISSIONER KANPUR	January 8, 2003
RAM BILAS SINGH Vs. RAMAKANT SHUKLA	September 9, 2003
RAM BODH Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH	October 9, 2003
RAM BRIKSH PRASAD Vs. MEMBERSECRETARY REGIONAL ADMINISTRATIVE COMMITTEE ASSISTANT GENERAL	May 5, 2003
RAM BRIKSHA SINGH Vs. STATE OF U P	October 24, 2003
RAM BRIKSHA YADAV Vs. STATE OF U P	August 6, 2003
RAM CHANDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 22, 2003
RAM CHANDRA Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD	May 13, 2003
RAM CHANDRA Vs. STATE OF U P	January 28, 2003
RAM CHANDRA Vs. STATE OF U P	February 20, 2003
RAM CHANDRA MAURIYA Vs. STATE OF U P	June 11, 2003
RAM CHANDRA PATHAK Vs. STATE OF U P	February 5, 2003
RAM DARASH PANDEY Vs. U P PUBLIC SERVICE TRIBUNAL NO 2 JAWAHAR BHAWAN LUCKNOW	September 10, 2003
RAM DAS Vs. U P FINANCIAL CORPORATION	July 30, 2003
RAM DAS BATHAM Vs. U P SAHKARI GRAM VIKAS BANKLTD	November 7, 2003
RAM DAYAL Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI	April 23, 2003
RAM DEEN Vs. ADDL. COLLECTOR/DEPUTY DIRECTOR OF CONSOLIDATION, SIDDHARTHNAGAR AND OTHERS	September 24, 2003
RAM DEVI Vs. VIIITH A D J JHANSI	November 27, 2003
RAM DULAR AND ANOTHER Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	April 24, 2003
RAM DULAR SINGH Vs. DIRECTOR PANCHAYAT RAJ LUCKNOW	March 5, 2003
RAM DULAR YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS	September 5, 2003
RAM DULARE SHUKLA Vs. MANAGING DIRECTOR U P JAL NIGAM	September 18, 2003
RAM DULARE SHUKLA Vs. MANAGING DIRECTOR CHIEF ENGINEER E-3 U P JAL NIGAM LUCKNOW	July 18, 2003
RAM GARIB Vs. STATE OF U P	July 16, 2003
RAM GOPAL Vs. XTH ADDL DISTRICT JUDGE KANPUR	August 29, 2003
RAM GOPAL TRIPATHI Vs. SARVAJEET HERBERT	May 8, 2003
RAM GOPAL VARSHNEY Vs. STATE OF U P	December 10, 2003
RAM GRIHA RAM Vs. LABOUR COURT, VARANASI AND OTHERS	August 29, 2003
RAM JAI SHRI Vs. STATE OF U P	March 31, 2003
RAM JANAM Vs. STATE OF U P	April 18, 2003
RAM JEET YADAV Vs. TRANSPORT COMMISSIONER	January 29, 2003
RAM JI RAI Vs. SECRETARY SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD	December 3, 2003
RAM KARAN PANDEY Vs. STATE OF U P	August 5, 2003
RAM KHELAWAN Vs. STATE O	January 28, 2003
RAM KHELAWAN ALIAS DIRRA Vs. STATE OF U P	July 29, 2003
RAM KHELAWAN ALIASSINCE DEADALIAS Vs. STATE OF U P	February 28, 2003
RAM KISHAN Vs. VIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD	July 28, 2003
RAM KISHAN Vs. ANIL KUMAR JAIN AND ANOTHER	December 11, 2003
RAM KISHAN YADAV ALIASEX NO 6303774 SIGNALMANALIAS Vs. UNION OF INDIA	May 23, 2003
RAM KISHORE Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P POWER CORPORATION	November 17, 2003
RAM KISHORE Vs. STATE	November 14, 2003
RAM KISHORE Vs. DISTRICT MAGISTRATE FATEHPUR	May 23, 2003
RAM KISHORE SAHU Vs. HINDUSTAN AERONAUTICS LTD	October 20, 2003
RAM KISHORE SINGH Vs. COMMISSIONER JHANSI DIVISION JHANSI	July 16, 2003
RAM KISHUN ALIAS JANARDAN TIWARI Vs. STATE OF U P	August 19, 2003
RAM KISHUN GORAKHPUR Vs. STATE ELECTION COMMISSIONER	April 16, 2003
RAM KRISHNA AND OTHERS Vs. ADDITIONAL COMMISSIONER (J), JHANSI AND OTHERS	February 4, 2003
RAM KUMAR Vs. STATE OF U P	December 5, 2003
RAM KUMAR Vs. STATE OF U P	July 17, 2003
RAM KUMAR AND OTHERS Vs. STATE OF U.P.	November 3, 2003
RAM KUMAR GUPTA Vs. STATE OF U P	May 29, 2003
RAM KUMAR YADAV Vs. STATE OF U P	July 9, 2003
RAM LAKHAN Vs. STATE OF U P	January 6, 2003
RAM LAKHAN (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	November 12, 2003
RAM LAL Vs. STATE	January 24, 2003
RAM LALIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	May 16, 2003
RAM MANOHAR KAPOOR Vs. PUBLIC WORKS DEPARTMENT	May 20, 2003
RAM MUNI YADAV Vs. STATE OF UTTAR PRADESH	February 26, 2003
Ram Muni Yadav and Ors. Vs. State of U.P.	February 26, 2003
RAM MURTI Vs. STATE	November 13, 2003
RAM NAGAR ALLOTTEES ASSOCIATION Vs. LUCKNOW DEVELOPMENT AUTHORITY	September 12, 2003
RAM NAGINA KISAN MAHAVIDYALAY SHIKSHA SAMITI Vs. BAR COUNCIL OF INDIA	November 5, 2003
RAM NAGINA SINGH Vs. U P KHADI EVAM GRAM UDYOG BOARD	April 4, 2003
RAM NARAIN Vs. STATE OF U P	September 16, 2003
RAM NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR	May 16, 2003
RAM NARAIN Vs. STATE OF U P	November 7, 2003
RAM NARAIN MITTAL Vs. LABOUR COURT, IV, KANPUR AND ANOTHER	July 11, 2003
RAM NARAYAN MATHUR Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	December 1, 2003
RAM NARESH RAI Vs. INSPECTOR GENERAL OF POLICE	July 21, 2003
RAM NATH Vs. STATE OF U P	July 11, 2003
RAM NATH Vs. CIVIL JUDGE MUZAFFARNAGAR	April 30, 2003
RAM NATH Vs. BHAGGU	December 8, 2003
RAM NATH Vs. STATE OF U P	December 19, 2003
RAM NIHOR SINGH Vs. PRINCIPAL SECRETARY LAW SACHIVALAYA	May 14, 2003
RAM NIWAS SINGH Vs. STATE OF UTTAR PRADESH	December 18, 2003
RAM NIWAS TIWARI Vs. STATE OF U P	September 16, 2003
RAM PAL Vs. CIVIL JUDGE	March 25, 2003
RAM PAL SINGH Vs. INSPECTOR GENERAL OF REGISTRATION ALLAHABAD	April 4, 2003
RAM PHER Vs. DISTRICT AND SESSION JUDGE ALLAHABAD	March 31, 2003
RAM PRAKASH DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS	September 9, 2003
RAM PRAKASH GUPTA Vs. DISTRICT JUDGE KANPUR	November 14, 2003
RAM PRAKASH PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 16, 2003
RAM PRASAD Vs. STATE OF U P	July 9, 2003
RAM PRASAD Vs. UNION OF INDIA	October 8, 2003
RAM PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 10, 2003
RAM PRASAD GUPTA Vs. ALLAHABAD BANK	December 2, 2003
RAM PRASAD PRAJAPATI Vs. LABOUR COURT	May 23, 2003
RAM PRATAP SINGH Vs. U P S R T C	July 30, 2003
RAM PRAVESH VISHWAKARMA Vs. STATE OF U P	April 25, 2003
RAM PYARE MISHRA Vs. STATE OF U P	March 6, 2003
RAM PYARE TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	August 13, 2003
RAM PYARI Vs. STATE OF U P	November 7, 2003
RAM SAGAR SHUKLA Vs. UTTAR PRADESH TEXTILE PRINTING CORPORATION LIMITED	December 18, 2003
RAM SAMUJH AND ORS. (IN JAIL) Vs. STATE OF U.P.	July 30, 2003
RAM SANEHI PANDEY Vs. U P RAJYA VIDYUT PARISHAD	December 19, 2003
RAM SARAN Vs. BOARD OF REVENUE U P	March 12, 2003
RAM SARAN GOYAL Vs. STATE OF U P	June 11, 2003
RAM SEWAK Vs. ADDITIONAL DISTRICT JUDGE	November 17, 2003
RAM SEWAK COAL DEPOT Vs. COMMISSIONER OF TRADE TAX	February 21, 2003
RAM SEWAK GOYAL Vs. STATE OF U P	January 16, 2003
RAM SHANKAR Vs. STATE	March 4, 2003
RAM SHANKER VERMA Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD	September 23, 2003
RAM SINGH Vs. DY DIRECTOR OF CONSOLIDATION	November 13, 2003
RAM SINGH Vs. STATE OF U P	November 13, 2003
RAM SINGH Vs. BOARD OF DIRECTORATE ALLAHABAD AGRICULTURAL INSTITUTE	December 15, 2003
RAM SINGH YADAV Vs. COMMISSIONER/DIRECTOR HANDLOOM AND TECHNOLOGY KANPUR	July 11, 2003
RAM SUMER Vs. IST ADDL DISTRICT JUDGE KANPUR	September 26, 2003
RAM SURAT CHAUBE Vs. STATE OF U P	April 28, 2003
RAM SWAROOP AHIRWAR Vs. STATE OF U P	August 8, 2003
RAM SWAROOP BHATIA Vs. SMT. SHIV PATI DEVI AND OTHERS	July 4, 2003
RAM SWARUP Vs. COLLECTOR	April 9, 2003
RAM SWARUP Vs. STATE OF U P	July 18, 2003
RAM TILAK Vs. STATE OF U P	March 4, 2003
RAM VISHAL Vs. EXECUTIVE ENGINEER	January 22, 2003
RAMA DAIRY PRODUCTS LTD Vs. SECRETARY U P KRISHI UTPADAN MANDI SAMITI	April 28, 2003
RAMA KANT DWIVEDI Vs. LALTA PRASAD	December 2, 2003
RAMA PAPER MILLS LIMITED AND VAM ORGANIC CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH	March 25, 2003
RAMA SHANKAR AGRAWAL Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA	April 25, 2003
RAMA SHANKAR PANDEY Vs. DIRECTOR GENERAL ADMN MEDICAL HEALTH	March 13, 2003
RAMA SHANKAR YADAV Vs. ONKAR YADAV	August 4, 2003
RAMA SHANKER Vs. STATE OF U P	April 24, 2003
RAMA SHANKER SINGH Vs. D I O S GORAKHPUR	December 18, 2003
RAMADHAR Vs. STATE	November 28, 2003
RAMALA SAHKARI CHINI MILLS LTD Vs. BRAHMPAL	November 20, 2003
RAMAN ISPAT P LTD Vs. U P ELECTRICITY REGULATORY COMMISSION	March 21, 2003
RAMAN KUMAR Vs. ZILA BASIC SHIKSHA ADHIKARI	September 16, 2003
RAMAN LAL Vs. CHAMPI	May 1, 2003
RAMAPATI Vs. COLLECTOR	December 1, 2003
RAMDEO Vs. CONSOLIDATION COMMISSIONER	September 4, 2003
RAMDEO Vs. STATE OF UTTAR PRADESH	February 17, 2003
RAMESH Vs. STATE	August 5, 2003
RAMESH Vs. STATE OF U P	October 1, 2003
RAMESH Vs. STATE	July 2, 2003
RAMESH CHANDRA Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION II U P POWER CORPORATIONLTD	October 15, 2003
RAMESH CHANDRA Vs. U P POWER CORPORATION LTD	October 15, 2003
RAMESH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR DEHAT AND OTHERS	September 11, 2003
RAMESH CHANDRA (SINCE DECEASED) THROUGH LRS. SHRIMATI BIMLA DEVI AND OTHERS Vs. DISTRICT JUDGE, ETAH AND ANOTHER	April 4, 2003
RAMESH CHANDRA GUPTA Vs. STATE OF U.P.	November 10, 2003
RAMESH DEO PANDEY Vs. STATE OF UTTAR PRADESH	January 16, 2003
RAMESH KUMAR Vs. UNION OF INDIA UOI	July 21, 2003
RAMESH KUMAR MISHRA Vs. UNION OF INDIA	January 17, 2003
RAMESHWAR PRASAD AGARAHARI Vs. STATE OF U P	February 14, 2003
RAMESHWAR PRASAD GUPTA Vs. MADAN MOHAN MEHROTRA	October 13, 2003
RAMIYA Vs. RAGHURAI	December 15, 2003
RAMJANAM (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	September 11, 2003
RAMJI Vs. COMMISSIONER	January 2, 2003
RAMPHAL Vs. STATE OF U P	August 26, 2003
RAMPUR DISTILLERY AND CHEMICAL CO Vs. STATE OF U P	January 16, 2003
RAMZAN Vs. STATE OF U P	May 6, 2003
RAN VIJAY CHAND Vs. STATE OF U P	October 1, 2003
RAN VIJAY CHANDRA Vs. STATE OF U P	January 24, 2003
RANA LAL VIRENDRA VIKRAM NARAYAN SINGH Vs. STATE OF U P	September 5, 2003
RANA PRATAP Vs. STATE OF U P	May 23, 2003
RANA PRATAP SINGH Vs. STATE OF U P	February 17, 2003
RANA PRATAP SINGH Vs. STATE OF U P	February 7, 2003
RANBIR SINGH MALIK Vs. INSPECTOR GENERAL OF POLICE INTELLIGENCE DEPARTMENT U P LUCKNOW AND ANOTHER	May 23, 2003
RANDHIR SINGH Vs. HARDAS	December 9, 2003
RANI AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOMETAX	July 25, 2003
RANJANA TIWARI Vs. DIRECTOR OF HIGHER EDUCATION	April 18, 2003
RANJEET SINGH VAISH Vs. STATE OF U P	September 12, 2003
RANJIT SINGH Vs. VICE-CHAIRMAN	August 28, 2003
RAPTI COMMISSION AGENCY Vs. STATE OF UTTAR PRADESH	July 8, 2003
RASHID AHMAD Vs. STATE OF U P	October 31, 2003
RATAN Vs. STATE OF U P	March 10, 2003
Ratan Lal Poddar Vs. Additional District Judge,Vth,Gorakhpur & Ors.	October 13, 2003
RATAN SINGH ALIAS RATAN LAL Vs. STATE OF U P	July 10, 2003
RATAN SINGH SEHGAL Vs. 1ST A.D.J., KANPUR NAGAR	December 17, 2003
RATHI SUPER STEEL LIMITED Vs. COMMISSIONER OF TRADE TAX	May 7, 2003
RATI RAM Vs. UP-ZILADHIKARI	December 8, 2003
RATNAKAR CHAUBEY Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI	November 4, 2003
RAVI IRON INDUSTRIES Vs. DIRECTOR OF INVESTIGATION	September 3, 2003
RAVI KARAN TRIPATHI Vs. U P PUBLIC SERVICE TRIBUNAL NO ALIASVALIAS LUCKNOW	August 6, 2003
RAVI KUMAR Vs. STATE OF U P	October 17, 2003
RAVI KUMAR BAJPAYEE Vs. SURYA PRAKASH	September 2, 2003
RAVI KUMAR VASHISTHA Vs. DISTRICT MAGISTRATE	January 29, 2003
RAVI PRAKASH Vs. STATE OF U P	August 26, 2003
RAVINDRA Vs. STATE OF U P	December 4, 2003
RAVINDRA KUMAR RAWAT Vs. STATE OF U P	January 30, 2003
RAVINDRA KUMAR SINGH Vs. STATE OF U P	April 23, 2003
RAVINDRA NATH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS	November 28, 2003
RAVINDRA PRATAP SHAHI Vs. SECRETARY HONBLE CHIEF MINISTER U P	April 30, 2003
RAVINDRA RAI Vs. STATE OF U P	August 23, 2003
RAVINDRA SHARMA ALIAS RAVI Vs. STATE	July 25, 2003
RAVINDRA SINGH Vs. STATE OF U P	October 14, 2003
RAVINDRA SINGH Vs. STATE OF U.P. AND ANOTHER	September 11, 2003
RAVINDRA SINGH Vs. U P MADHYAMIK SHIKSHA SEWA CHAYAN BOARD ALLAHABAD	April 4, 2003
RAVINDRA SINGH RATHORE Vs. DISTRICT INSPECTOR OF SCHOOLS	September 26, 2003
REGIONAL DIRECTOR CENTRAL REGION Vs. ARVIND KUMAR	March 13, 2003
REGIONAL MANAGER I S B I Vs. VIDYA PRAKASH BAJPAI	May 23, 2003
REGISTRAR OF COMPANIES Vs. KAMAL INFOSYS LTD	October 15, 2003
REHMAN AHMAD KHAN Vs. D I O S KUSHI NAGAR	November 3, 2003
REMINGTON RAND OF INDIA LIMITED Vs. ADDITIONAL DISTRICT JUDGE	March 27, 2003
RENU SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA	August 28, 2003
RIASAT ALI Vs. STATE OF U P	July 25, 2003
RIAZ UDDIN Vs. STATE OF U P	November 13, 2003
RIBHA DEVI Vs. RENT CONTROL AND EVICTION OFFICER VARANASI	December 1, 2003
RISAL SINGH Vs. TEJPAL AND OTHERS	May 20, 2003
RISHABH JAIN Vs. STATE OF U.P. AND OTHERS	June 30, 2003
RISHI MUNI GIRI Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION	April 22, 2003
RITA DEVI Vs. STATE OF U P	December 11, 2003
RIYAZ AHMAD Vs. STATE OF U.P.	September 11, 2003
RIYAZ AHMAD KHAN Vs. COMMITTEE OF MANAGEMENT MUSLIM ANGLO HINDUSTANI INTER COLLEGE GHAZIPUR	November 4, 2003
RIYAZUDDIN Vs. COMMISSIONER MILK DAIRY DEVELOPMENT	January 7, 2003
RIZWAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR	September 24, 2003
ROMA CHAUDHARI Vs. PURUSHOTTAM PURWAR	January 8, 2003
ROSHAN Vs. STATE OF U P	October 22, 2003
ROSHAN AND ANOTHER Vs. STATE OF U.P.	October 12, 2003
ROSHAN PACKED MOVERS Vs. INDIAN OIL CORPORATION LTD	April 10, 2003
RUCHIRA VINAYAK Vs. IIND ADDITIONAL DISTRICT JUDGE MEERUT	October 21, 2003
RUKUNUDDIN KHAN Vs. CONTROLLER U P SUNNI CENTRAL BOARD OF WAQFS	March 12, 2003
RUMAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	November 6, 2003
RUPENDRA SINGH Vs. CHIEF ENGINEER HYDRO ELECTRIC U P POWER CORPORATION LTD	May 23, 2003
S A K ROY Vs. DISTRICT MAGISTRATE	January 31, 2003
S C GARG Vs. STATE BANK OF INDIA	November 11, 2003
S P N ASTHANA Vs. STATE OF U P	May 20, 2003
SABHA SHANKER OJHA Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD	August 14, 2003
SABHAJEET SINGH Vs. STATE OF U P	July 16, 2003
Sabhajeet Yadav (Dr.) and others Vs. State of U.P. and others	January 16, 2003
SABIR HUSSAIN Vs. ALLAHTALA OWNER WAQF ALAL AULAD	November 10, 2003
SABIR S O JAMALUDDIN Vs. ADDITIONAL DISTRICT JUDGE COURT NO 4 BULANDSHAHAR	January 24, 2003
SABIRA BANU Vs. MOHAN SINGH	July 15, 2003
SACHCHAN KHAN Vs. STATE OF U.P.	March 26, 2003
SACHCHIDANAND SAHKARI AWAS SAMITI LTD Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY	August 8, 2003
SACHIN ALIAS BANTI Vs. STATE OF U P	May 16, 2003
SADANAND RAI Vs. STATE OF U P	August 26, 2003
SADANAND SINGH Vs. CHIEF OF THE ARMY STAFF	November 12, 2003
SADHNA UPADHYAYA ADVOCATE HIGH COURT Vs. STATE OF U P	March 5, 2003
SADIQ HUSAIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHERS	November 3, 2003
SAEED Vs. DISTT MAGISTRATE KANPUR NAGAR	March 16, 2003
SAHNGOO RAM ARYA Vs. SECRETARY MINOR IRRIGATION DEPARTMENT AND RURAL ENGINEERING SERVICES	January 28, 2003
SAINI ALLOYS PVT LTD Vs. U P POWER CORPORATION	December 11, 2003
SAKUNTALA Vs. STATE OF U P	May 9, 2003
SALAUDDIN ALIAS MANNU REVISIONIST Vs. STATE OF U P	April 24, 2003
SALEEM AKHTAR KHAN Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY	August 4, 2003
SALEEMULLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LAKHIMPUR KHERI AND OTHERS	October 14, 2003
SALIG RAM Vs. STATE	December 22, 2003
Saligram Gupta Vs. Presiding Officer, Labour Court-III, Kanpur and another	July 3, 2003
SALIM AHMAD KHAN Vs. XIITH A D J	September 26, 2003
SAMARJEET AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	November 14, 2003
SAMBHAL SINGH Vs. STATE OF UTTAR PRADESH	October 15, 2003
SANCHALAK BLUE BIRD JUNIOR HIGH SCHOOL Vs. PRESIDING OFFICER LABOUR COURT AND RAMESH CHAND	August 29, 2003
SANDEEP KUMAR Vs. MADHYAMIK SHIKSHA PARISHAD	December 19, 2003
SANDEEP KUMAR SINGH Vs. DISTRICT REGISTRAR	April 23, 2003
SANDEEP PALACE GOPIGANJ BHADOHI Vs. STATE OF U P	November 3, 2003
SANDEEP SINGH Vs. STATE OF U P	August 13, 2003
SANGAM LAL SINGH (IN JAIL) Vs. STATE OF UTTAR PRADESH	April 18, 2003
SANGEETA SINGH Vs. STATE OF U P	May 29, 2003
SANJAY AWASTHI Vs. U P STATE ROAD TRANSPORT CORPORATION	July 15, 2003
SANJAY GUPTA Vs. T R JOSEPH PRINCIPAL SECRETARY TAX AND REGISTRATION U P GOVERNMENT AND	April 7, 2003
SANJAY KHETAN Vs. COMMISSIONER OF INCOMETAX	December 12, 2003
SANJAY KUMAR Vs. U P STATE	July 7, 2003
SANJAY KUMAR Vs. STATE OF U P	July 31, 2003
SANJAY KUMAR Vs. STATE OF U P	September 25, 2003
SANJAY KUMAR Vs. SUBODH KUMAR	November 21, 2003
SANJAY KUMAR Vs. STATE OF UTTAR PRADESH	January 7, 2003
Sanjay Kumar (Minor) Vs. State of U.P.	January 7, 2003
SANJAY KUMAR SAXENA Vs. CIRCLE DEVELOPMENT OFFICER PERSONAL DEPARTMENT STATE BANK OF INDIA	September 5, 2003
Sanjay Kumar Yadava and another Vs. Excise Commissioner, U.P., Allahabad and others	October 7, 2003
SANJAY SAXENA Vs. CHAIRMAN LIC	April 18, 2003
SANJAY YADAV Vs. PASSENGER TAX OFFICER	January 29, 2003
SANJEEV Vs. STATE OF U P	October 8, 2003
SANJEEV KUMAR Vs. UNION OF INDIA	December 3, 2003
SANJIV FABRICS Vs. COMMISSIONER OF SALES TAX	August 21, 2003
SANKAT MOCHAN PRASAD Vs. STATE OF U P	October 23, 2003
SANSKRIT PATHSHALA YAQUBPUR Vs. STATE OF U P	December 3, 2003
SANT KUMAR UPADHYAY Vs. STATE OF U P	August 24, 2003
SANT KUMAR UPADHYAY Vs. STATE OF U P	April 24, 2003
SANT PRASAD PANDEY Vs. U P STATE PUBLIC SERVICES TRIBUNAL 5 LUCKNOW AND 4 OTHERS	September 10, 2003
SANTOO Vs. JAGANATH	May 8, 2003
SANTOSH KUMAR Vs. STATE OF U P	May 20, 2003
SANTOSH KUMAR Vs. STATE OF U P	January 14, 2003
SANTOSH KUMAR GAUTAM Vs. STATE OF U P	September 23, 2003
SANTOSH KUMAR GUPTA Vs. ZAHUR MOHAMMAD	January 31, 2003
SANTOSH KUMAR JAIN Vs. STATE OF U P	September 1, 2003
SANTOSH KUMAR KHARE Vs. GOVIND BALLABH PANT SOCIAL SCIENCE INSTITUTE ALLAHABAD	January 10, 2003
SANTOSH KUMAR VERMA Vs. DISTRICT JUDGE	September 1, 2003
SANTOSH KUMAR YADAV AND ANOTHER Vs. STATE OF U.P.	April 22, 2003
SANYUKTA KALEEN MAZDOOR SABHA MIRZAPUR Vs. STATE OF U P	July 7, 2003
SAPNA AGARWAL Vs. STATE OF U P	September 3, 2003
SARABJEET AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GYANPUR AND OTHERS	September 23, 2003
SARASWATI DEVI Vs. JAISAWAL OIL TRADERS	September 5, 2003
SARDAR AJEET SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS	April 2, 2003
SARDAR KULDEEP SINGH Vs. SANTOSH TAYAL	October 15, 2003
SARDAR SINGH Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI DIVISION	November 17, 2003
SARIKA SHARMA MINOR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	March 28, 2003
SARITA SAXENA Vs. STATE OF U P	February 14, 2003
SARJOO RAM Vs. U P COOPERATIVE INSTITUTIONAL SERVICE BOARD	December 3, 2003
SAROJ Vs. STATE OF U.P.	December 19, 2003
SAROJ BHARDWAJ Vs. NARAINDRA NARAIN MISHRA	April 16, 2003
SAROJ DEVI PANDEY Vs. STATE OF U P	September 24, 2003
SAROJ DWIVEDI Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE S C AND S T ACT	March 31, 2003
SAROJ KUMAR Vs. COMMISSIONER LUCKNOW DIVISION	August 29, 2003
SAROJ PANDEY Vs. CHANDRA	October 28, 2003
SAROJANI PANDEY SMT Vs. STATE OF U P	January 22, 2003
SARVAHITKARI CO-OPERATIVE HOUSING SOCIETY ALLAHABAD Vs. STATE	March 11, 2003
SARVAJIT SINGH ALIAS SOBHU Vs. STATE OF U P	September 26, 2003
SARWAN KUMAR SURI AND SONS Vs. DISTRICT JUDGE SITAPUR	April 11, 2003
SATAN Vs. STATE OF UTTAR PRADESH	April 25, 2003
SATENDRA KUMAR TRIPATHI Vs. STATE OF U P	July 11, 2003
SATISH & ANOTHER Vs. UNION OF INDIA AND OTHERS	December 11, 2003
SATISH CHANDRA SRIVASTAVA Vs. STATE OF U P	February 25, 2003
SATISH CHANDRA TRIPATHI Vs. STATE OF U P	November 17, 2003
SATISH SINGH Vs. UNION OF INDIA	April 8, 2003
SATISH; CROSS APPEAL Vs. STATE OF U P	October 14, 2003
SATYA NARAIN Vs. STATE OF U P	April 7, 2003
SATYA NARAYAN SHEOHARE Vs. STATE OF U P	February 27, 2003
SATYA PRAKASH Vs. JAWAHAR DEVI	January 31, 2003
SATYA PRAKASH Vs. XII ADDL DISTRICT JUDGE AGRA	July 22, 2003
SATYA PRAKASH Vs. STATE OF U P	September 15, 2003
SATYA PRASAD MISRA Vs. STATE OF U P	April 1, 2003
SATYADEO PASI Vs. STATE OF U P	March 28, 2003
SATYAWATI DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	February 14, 2003
SATYENDRA DWIVEDI Vs. ADMINISTRATOR NAGAR MAHAPALIKA	November 24, 2003
SATYENDRA SRIVASTAVA Vs. SPECIAL JUDGE ALIASSC ST ACTALIAS ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	September 4, 2003
SAUBHAGYAWATI Vs. STATE OF U P	February 25, 2003
SAURABH JAIN Vs. STATE OF U P	May 12, 2003
SAURASHTRA CHEMICALS Vs. COMMISSIONER OF SALES TAX	May 23, 2003
SAVITRI DEVI Vs. STATE OF U P	July 9, 2003
SAVITRI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 16, 2003
SAVITRI DEVI Vs. CIVIL JUDGE SENIOR DIVISION GORAKHPUR	March 31, 2003
SAVITRI GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR	February 24, 2003
SECHAN PRASAD Vs. REGIONAL MANAGER LIC OF INDIA	May 9, 2003
SEEMA KUNDRA Vs. STATE OF U P	January 20, 2003
SEEMA KUNDRA Vs. STATE OF U P	January 2, 2003
SEHRE ALAM Vs. STATE OF U P	June 18, 2003
SETH BANARSI DASS Vs. STATE OF U P	March 24, 2003
SETHPAL SINGH Vs. STATE	August 19, 2003
SEVENDRA SINGH Vs. STATE OF U P	September 4, 2003
SEWAK AND ANOTHER Vs. STATE OF U.P.	July 22, 2003
SHADI LAL SUGAR AND GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX	February 10, 2003
Shah Jade Vs. Chairman, Rajya Krishi Utpadan Mandi Parishad, U.P., Lucknow and others	May 23, 2003
SHAHABUDDIN ALIAS SHAHU Vs. DISTRICT MAGISTRATE, BARABANKI.	November 5, 2003
SHAHANA ALIAS SHANTI Vs. STATE OF UTTAR PRADESH	February 4, 2003
SHAHID AKHTAR Vs. STATE OF U P	October 1, 2003
SHAHRYAR KHAN Vs. STATE OF U.P.	December 16, 2003
SHAIL Vs. MANOJ KUMAR YADAV	December 3, 2003
SHAIL VARSHNEY Vs. M/S. ADHUNIK PARIDHAN	October 21, 2003
SHAILENDRA KUMAR Vs. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD	March 25, 2003
SHAILENDRA KUMAR OJHA Vs. STATE OF U P	November 14, 2003
SHAILENDRA KUMAR SHUKLA Vs. STATE OF U P	April 1, 2003
SHAILENDRA NATH MISHRA Vs. UNION OF INDIA	July 8, 2003
SHAILENDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH	April 25, 2003
SHAILY BANSAL Vs. ZONAL MANAGER L I C OF INDIA	April 28, 2003
SHAKIL AHMAD Vs. STATE OF U P	April 8, 2003
SHAKIR ALI Vs. STATE OF U P	October 13, 2003
SHAKUNTALA DEVI JAIN Vs. NIRAJ BANSAL	September 10, 2003
SHAMBHOO Vs. H L PRASAD	January 3, 2003
SHAMBHOO NATH GUPTA Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES	January 23, 2003
SHAMBHU NATH PATEL Vs. TAXATION OFFICER ALLAHABAD	February 18, 2003
SHAMIM AKHTAR Vs. STATE OF U P	May 1, 2003
SHAMIM KHAN Vs. STATE OF U.P.	September 15, 2003
SHAMSUDDIN (IN JAIL) Vs. STATE	August 8, 2003
Shamsuddin/Mustafa Khan etc. Vs. Mustafa Khan/Shamsuddin	November 24, 2003
SHANKAR TRANSPORT CO Vs. MANAGING DIRECTOR U P RAJYA BHANDARAN NIGAM	April 23, 2003
SHANKER ALIAS SURENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	May 22, 2003
SHANKER BARASIA Vs. UNION OF INDIA	March 25, 2003
SHANKER DAYAL TRIPATHI Vs. JOINT DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD	December 1, 2003
SHANKER LAL Vs. STATE OF U.P. AND ORS.	May 19, 2003
SHANTA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA	August 21, 2003
SHANTI DEVI Vs. PRINCIPAL SUKHDEVI BALIKA UCHCHATTAR MADHYAMIK VIDYALAYA MANDIR MAHEWA ETAWAH	July 31, 2003
SHANTI DEVI Vs. CIVIL JUDGE ALIASSDALIAS MOHANLALGANJ LUCKNOW	September 12, 2003
SHANTI DEVI Vs. CHANDRA BHUSAN AGARWAL	October 1, 2003
SHANTI DEVI Vs. DISTRICT DEPUTY DIRECTOR CONSOLIDATION COLLECTOR	February 21, 2003
SHANTI DEVI Vs. STATE OF U P	January 30, 2003
SHANTI PRASAD SINGH Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD REGION	December 19, 2003
SHANTI SWAROOP AGRAWAL Vs. U P STATE ROAD TRANSPORT CORPORATION	September 12, 2003
SHAR ALI Vs. U P S R T C LUCKNOW	April 23, 2003
SHARDA Vs. STATE OF U P	November 18, 2003
SHARDA DEVI SMT Vs. DISTRICT MAGISTRATE COLLECTOR	April 4, 2003
SHARDA PRASAD SRIVASTAVA Vs. STATE OF U P	April 18, 2003
SHARIFAN Vs. WAKF ALAL AULAD IMAMUNNISHA	November 3, 2003
Shariful Nisha Vs. Bismillah Begum	December 16, 2003
SHARMA PROPERTIES PVT. LTD. Vs. PRERNA CO	October 20, 2003
SHASHI Vs. STATE ELECTION COMMISSION PANCHAYAT AND LOCAL BODIES	March 24, 2003
SHASHI Vs. STATE ELECTION COMMISSION (PANCHAYAT AND LOCAL BODIES)	March 24, 2003
SHASHI BALA SRIVASTAVA Vs. STATE OF U P	August 4, 2003
SHASHI BHUSHAN TIWARI Vs. LIFE INSURANCE CORPORATION OF INDIA	September 26, 2003
SHASHI KANT PANDEY Vs. EXECUTIVE ENGINEER ANUSANDHAN AVAM NIYOJAN JAL SANSADHAN PRAKHAND AND	May 23, 2003
SHASHI KANTI DIXIT Vs. DIRECTOR OF EDUCATION U P BASIC EDUCATION ALLAHABAD	August 5, 2003
SHAUKAT ALI Vs. ALLAHABAD DEVELOPMENT AUTHORITY	July 1, 2003
SHEELA DEVI CHAUHAN Vs. SUNITA DEVI	October 1, 2003
SHEELA RANI MALHOTRA Vs. NIRMAL RADMAS	November 3, 2003
Sheetal Prasad Vs. ADDL.District Judge, Meerut and others	January 29, 2003
SHEETALA PRASAD SINGH Vs. STATE OF U P	July 11, 2003
SHEO BARAN SINGH CHAUHAN Vs. ORDINANCE EQUIPMENT FACTORY	October 1, 2003
SHEO CHANDRA SINGH Vs. STATE OF UTTAR PRADESH	February 24, 2003
SHEO KUMAR AND TWO ORS. (IN JAIL) Vs. STATE OF U.P.	May 8, 2003
SHEO KUMAR GOEL AND ANOTHER Vs. VITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	February 5, 2003
SHEOBIR SINGH SIROHI Vs. STATE OF U P	September 22, 2003
SHER SINGH Vs. UNION OF INDIA	January 7, 2003
SHI BARAN Vs. STATE OF U P	May 23, 2003
SHILPA KNITWEARS Vs. STATE OF UTTAR PRADESH	November 19, 2003
SHITAL DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED	April 15, 2003
SHITLA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH	January 17, 2003
SHITLA PRASAD NAGENDRA Vs. PROF RAMESH KUMAR MISHRA VICE CHANCELLOR GORAKHPUR UNIVERSITY	May 1, 2003
SHITLA SINGH Vs. STATE OF U P	October 31, 2003
SHIV BALI Vs. STATE OF U P	April 8, 2003
SHIV BARDAN SINGH AND ORS. Vs. STATE OF U.P.	October 29, 2003
SHIV CHANDRA NIGAM Vs. DISTRICT MAGISTRATE COLLECTOR	September 26, 2003
SHIV CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	November 6, 2003
SHIV CHARAN ALIAS CHAND Vs. KM NIRJA	October 31, 2003
SHIV DAYAL Vs. STATE	April 25, 2003
SHIV DIN SHARMA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH	December 12, 2003
SHIV GOPAL Vs. UNIVERSITY OF ALLAHABAD	March 10, 2003
SHIV KUMAR Vs. IST ADDITIONAL DISTRICT JUDGE, MU	January 30, 2003
SHIV KUMAR UMRAO Vs. STATE OF U P	June 18, 2003
SHIV MANGAL Vs. STATE OF U P	January 21, 2003
Shiv Mangal and Anr. Vs. State of U.P.	January 21, 2003
SHIV MANGAL SINGH RATHORE Vs. RAM JEEVAN RATHORE	October 1, 2003
SHIV NARAIN KARMANDRA Vs. COMMISSIONER OF INCOME TAX	May 6, 2003
SHIV PATTI DEVI Vs. DISTRICT MAGISTRATE	April 22, 2003
SHIV PATTI DEVI Vs. DISTRICT MAGISTRATE GORAKHPUR	February 22, 2003
SHIV POOJAN PRASAD Vs. DISTRICT MAGISTRATE CHANDAULI	January 9, 2003
SHIV PRABHU YADAV Vs. STATE OF U P	April 1, 2003
Shiv Pujan Nisliad Vs. State of U.P. and others	March 26, 2003
SHIV PUJAN PATHAK Vs. ASHOK KUMAR AGARWAL	November 24, 2003
SHIV PUJAN SINGH Vs. STATE OF U P	August 19, 2003
SHIV RAJ SINGH YADAV Vs. PARIYOJNA ADHIKARI U P BEEJ EVAM TARAYEE VIKAS NIGAMLTD	August 5, 2003
SHIV RAM SINGH Vs. STATE OF U P	September 23, 2003
SHIV SAGAR Vs. UNION OF INDIA	July 7, 2003
SHIV SAHAI SINGH Vs. DISTRICT INSPECTOR OF SCHOOL BIJNOR	July 11, 2003
SHIV SAHAI SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR	July 16, 2003
SHIV SEVAK PANDEY Vs. VICECHANCELLOR ALLAHABAD UNIVERSITY	March 25, 2003
SHIV SHANKER PAL Vs. GORAKHPUR MANDAL VIKAS NIGAM LTD	July 2, 2003
SHIV SHANKER PRASAD DWIVEDI Vs. DEPUTY DIRECTOR OF EDUCATION IV REGION	August 8, 2003
SHIV SHANKER TIWARI Vs. DIRECTOR OF AGRICULTURE U P	April 10, 2003
SHIV SINGH Vs. UNION OF INDIA	March 13, 2003
SHIVA JI SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	August 8, 2003
SHIVA JI SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	October 13, 2003
SHIVALA FOOTPATH SANGATHAN SANSTHAN Vs. DISTRICT MAGISTRATE KANPUR NAGAR	April 6, 2003
SHIVALA FOOTPATH SANGATHAN SANSTHAN Vs. DISTRICT MAGISTRATE KANPUR NAGAR	April 16, 2003
SHIVANGI STEELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOMETAX	June 3, 2003
SHIVJI KUNWAR Vs. STATE OF U P	November 21, 2003
SHIVMURAT SINGH Vs. STATE OF U P	November 19, 2003
SHIVRAJ SINGH (DECEASED) THROUGH LRS. Vs. STATE OF U.P. AND OTHERS	April 10, 2003
SHOBHA RAM YADAV Vs. VISHNU SHYAM DWIVEDI	August 6, 2003
SHOBHA RANI Vs. DEPUTY DIRECTOR OF EDUCATION AGRA	August 6, 2003
SHOBHA RANI Vs. DEPUTY DIRECTOR OF EDUCATION	September 6, 2003
SHREE PRAKASH SHARMA Vs. MANAGING DIRECTOR U P SAHKARI GRAM VIKAS BANK LTD	February 25, 2003
SHREEKRISHAN GARG Vs. RAJENDRA SINGH	January 22, 2003
SHRI KRISHNA MURTI Vs. STATE OF U P	July 3, 2003
SHRI LAL Vs. ADDITIONAL SESSIONS JUDGE COURT NO 3 HARDOI	February 18, 2003
SHRI SHEEL CHAND Vs. TOWN AREA DATAGANJ	September 8, 2003
SHRIKANT Vs. PROF Y C SIMHADRI VICECHANCELLOR B H U	March 25, 2003
SHRILAL Vs. STATE OF U P	May 6, 2003
SHUBHAM BHUSHAN Vs. ST MARYS CONVENT INTER COLLEGE ALLAHABAD	September 19, 2003
SHUBHRA CHATURVEDI DR KM Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION	January 22, 2003
SHUSHIL SINGH Vs. DISTRICT MAGISTRATE KHERI	January 7, 2003
SHYAM BABU Vs. UNION OF INDIA	April 15, 2003
SHYAM BABU VAISHYA AND CO Vs. ASSISTANT COMMISSIONER TRADE TAX	December 5, 2003
SHYAM KUMAR Vs. STATE OF U P	May 26, 2003
Shyam Kunwar (Deceased) Vs. Kishori Devi	November 4, 2003
SHYAM LAL Vs. STATE OF U P	February 11, 2003
SHYAM LAL JAISWAL Vs. STATE OF UTTAR PRADESH	April 22, 2003
SHYAM MOHAN LAL Vs. GORAKHPUR UNIVERSITY	December 3, 2003
SHYAM SINGH Vs. ADDITIONAL DISTRICT JUDGE	September 26, 2003
SHYAM SUNDARI ; Vs. DISTRICT AND SESSION JUDGE BALLIA	April 4, 2003
SHYAM SUNDER SHUKLA Vs. U P COOPERATIVE BANK LTD	July 31, 2003
SHYAM SUNDER SINGH Vs. J R KALIA	February 27, 2003
Siawati Vs. Shiv Nathi	November 11, 2003
SIDDHA Vs. STATE OF U P	August 29, 2003
SIDDHA GOPAL Vs. STATE OF UTTAR PRADESH	January 30, 2003
SIDDHARTH SHANKER Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD	August 29, 2003
Sidh Singh Vs. State of U.P.	January 13, 2003
SIDH SINGH REVISIONIST Vs. STATE OF U P	January 13, 2003
SIDHUA Vs. STATE OF U P	March 31, 2003
SIMCO RUBBER PRODUCT P LTD Vs. BANK OF INDIA	August 26, 2003
SIMSON ANDREU EGBERT Vs. STATE	August 7, 2003
SINGER INDIA LTD Vs. STATE OF U P	January 21, 2003
SINGH Vs. STATE OF UTTAR PRADESH	May 22, 2003
SIR SHADI LAL ENTERPRISES LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	September 23, 2003
SIR SHADI LAL ENTERPRISES LTD Vs. UNION OF INDIA	April 17, 2003
SIRAJ NASIR Vs. UNION OF INDIA	October 31, 2003
SITA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION	July 17, 2003
Sita Ram Vs. Bhurwa	October 21, 2003
SITA RAM Vs. STATE OF U P	July 16, 2003
SITA RAM RAI Vs. ADDITIONAL REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR	June 6, 2003
SITARAM RAI Vs. ADDL REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR REGION GORAKHPUR	June 6, 2003
SIVAYA GRAMODYOG SANSTHAN Vs. COMMISSIONER OF SALES TAX	December 10, 2003
SIYA RAM Vs. STATE OF U P	September 15, 2003
SIYA RAM SINGH Vs. SATYA NARAIN ETC	April 7, 2003
SIYANAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	October 13, 2003
SMT. BASANTI DEVI AND OTHERS Vs. ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS	September 22, 2003
SMT. MURADAN Vs. A.D.J. VI, MORADABAD AND OTHERS	October 8, 2003
SMT. RAJO DEVI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	December 2, 2003
SMT. RAM KALI Vs. SMT. MUNNI DEVI AND ORS.	July 30, 2003
SMT. SHAKUNTLA AND OTHERS Vs. STATE OF U.P.	December 8, 2003
SMT. SHANTI DEVI AND OTHERS Vs. PRADEEP KUMAR	July 28, 2003
SMT. SHARADA DEVI Vs. DISTRICT MAGISTRATE/COLLECTOR, GHAZIPUR & OTHERS	April 4, 2003
SMT. SUNAHRI DEVI Vs. STATE OF U.P. AND OTHERS	December 16, 2003
SMT. SWADESHI DEVI JAISWAL Vs. ADDITIONAL DISTRICT JUDGE, BAREILLY AND OTHERS	July 3, 2003
SMT. VIMLA DEVI Vs. SMT. PREMWATI AND OTHERS	March 21, 2003
SOBARAN SINGH Vs. STATE OF U P	March 26, 2003
SOBARAN SINGH YADAV Vs. REGIONAL ADMINISTRATIVE COMMITTEE AGRA MANDAL	February 26, 2003
SOBRAN SINGH YADAV Vs. H K LAVANIA DISTRICT MAGISTRATE FARRUKHABAD	March 24, 2003
SOM NATH Vs. STATE OF U P	December 18, 2003
SOMAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDHARTHNAGAR	November 6, 2003
SOMANI IRON AND STEELS LTD Vs. COMMISSIONER OF INCOME TAX	April 18, 2003
SOMARU Vs. STATE OF UTTAR PRADESH	February 11, 2003
SOMPAL Vs. DY DIRECTOR OF CONSOLIDATION BADAUN	April 3, 2003
SONAL METAL INDUSTRIES Vs. STATE OF U P AND OTHERS	January 16, 2003
SONI Vs. STATE OF U P	April 22, 2003
SONI PHOTOSTAT CENTRE Vs. BASUDEV GUPTA	October 20, 2003
SONIA Vs. RAM NARAIN GUPTA	August 5, 2003
SONPATHI DEVI Vs. SECRETARY STATE TRANSPORT AUTHORITY LUCKNOW	July 18, 2003
SONU ALIAS AJAI VIKRAM UPADHAYAY Vs. UNION OF INDIA	January 8, 2003
SOPHIA GIRLS SCHOOL Vs. CANTONMENT BOARD	September 16, 2003
SOSAN LAVINIYA Vs. UNION OF INDIA	April 9, 2003
SRI RAM GUPTA Vs. ASSISTANT COLLECTOR TRADE TAX KANPUR	September 5, 2003
SRIDAMA GUPTA Vs. STATE OF U.P. AND OTHERS	January 14, 2003
SRIDHAR PRASAD LAKHERA Vs. SUDHIR PRASAD LAKHERA	July 10, 2003
SRIPATI SAROJ Vs. PRESIDING OFFICER LABOUR COURT 4	August 18, 2003
ST PETERS COLLEGE Vs. PRESIDING OFFICER LABOUR COURT	November 18, 2003
STANDARD CHARTERED GRINDLAYS BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	July 15, 2003
STAR PAPER MILLS LTD Vs. COMMISSIONER OF SALES TAX	October 20, 2003
STATE Vs. SHIV NATH	April 30, 2003
STATE Vs. CHANDRA JEET YADAV	September 22, 2003
State Vs. Somwati	December 9, 2003
State Vs. Paras Ram	October 1, 2003
State Vs. Moti	October 14, 2003
State Vs. Halka	October 14, 2003
STATE BANK OF INDIA DEORIA Vs. FIRM JAMUNA PRASAD JAISWAL AND SONS AND ANOTHER	April 22, 2003
STATE BANK OF INDIA ETAWAH Vs. PRESIDING OFFICER LABOUR COURT KANPUR NAGAR	October 20, 2003
STATE OF U P Vs. ONKAR NATH KHANNA	October 17, 2003
STATE OF U P Vs. JEETENDRA SHARMA	October 17, 2003
STATE OF U P Vs. IIND A D J	October 21, 2003
STATE OF U P Vs. IBNE HASAN AND THREE OTHERS	October 20, 2003
STATE OF U P Vs. RAMESH	October 13, 2003
STATE OF U P Vs. STATE PUBLIC SERVICES TRIBUNAL	October 13, 2003
STATE OF U P Vs. KISHORE KUMAR SINGH ALIAS BABU SAHEB	October 30, 2003
STATE OF U P Vs. HARI KISHAN DAS AND THREE OTHERS	October 31, 2003
STATE OF U P Vs. FIRASAT	October 29, 2003
STATE OF U P Vs. RAM UJAGAR	November 3, 2003
STATE OF U P Vs. RAJENDRA SINGH	November 3, 2003
STATE OF U P Vs. MILITARY	October 24, 2003
STATE OF U P Vs. RAM SEWAK	October 23, 2003
STATE OF U P Vs. KALU	October 23, 2003
STATE OF U P Vs. NIRHU	October 23, 2003
STATE OF U P Vs. SURAJ SINGH	October 23, 2003
STATE OF U P Vs. DEEP CHANDRA	November 14, 2003
STATE OF U P Vs. SUDHIR	November 4, 2003
STATE OF U P Vs. CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE AT ALLAHABAD	November 5, 2003
STATE OF U P Vs. SHIVNATH SINGH	November 5, 2003
STATE OF U P Vs. RAVINDRA KUMAR GUPTA	November 12, 2003
STATE OF U P Vs. BHAGWANT SINGH	November 12, 2003
STATE OF U P Vs. IRSHAD AHMAD	December 16, 2003
STATE OF U P Vs. RAMGARH FARMS LTD	December 12, 2003
STATE OF U P Vs. BHANU PRATAP	November 28, 2003
STATE OF U P Vs. HARI RAM	November 28, 2003
STATE OF U P Vs. RAM KRISHNA ALIAS RAM KISHAN	November 28, 2003
STATE OF U P Vs. SARVESHWAR SAHAI SAXENA	November 25, 2003
STATE OF U P Vs. BRIJ KISHORE PANDEY	September 19, 2003
STATE OF U P Vs. DOODH NATH RAI	September 18, 2003
STATE OF U P Vs. BATTU ALIAS JAISHRI RAM	September 18, 2003
STATE OF U P Vs. BUDH RAM	September 18, 2003
STATE OF U P Vs. SURENDRA SINGH	September 19, 2003
STATE OF U P Vs. VIR SEN	September 15, 2003
STATE OF U P Vs. RAGHUBIR ALIAS MUNNU	September 15, 2003
STATE OF U P Vs. DARSHAN SINGH	September 5, 2003
STATE OF U P Vs. BENI DIN	September 9, 2003
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE RAMPUR	September 23, 2003
STATE OF U P Vs. QAMAR	September 26, 2003
STATE OF U P Vs. SATTAR KHAN	September 26, 2003
STATE OF U P Vs. U P MADHYAMIK SHIKSHA PARISHAD SHRAMIK SANGH	September 29, 2003
STATE OF U P Vs. ADDITIONAL COMMISSIONER MEERUT DIV AND SRI SUKHBIR SINGH S O BHARAT	October 1, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	October 10, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	August 4, 2003
STATE OF U P Vs. SUKHMAL JAIN	August 21, 2003
STATE OF U P Vs. PRESIDING OFFICER AND ASSTT LABOUR COMMISSIONER	April 30, 2003
STATE OF U P Vs. VINOD KUMAR CHAND	May 2, 2003
STATE OF U P Vs. ROSALIA MINJ SOHANTA	May 2, 2003
STATE OF U P Vs. UNION OF INDIA	July 24, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	July 9, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT AGRA	May 23, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURTII	July 7, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD	April 17, 2003
STATE OF U P Vs. LAL MOHAMMAD ALIAS LALLAN	April 9, 2003
STATE OF U P Vs. CHIRAGUDDIN	April 10, 2003
STATE OF U P Vs. STATE PUBLIC SERVICES TRIBUNAL	April 7, 2003
STATE OF U P Vs. GULAB SHANKER SRIVASTAVA	January 30, 2003
STATE OF U P Vs. PRABHA CHANDRA	January 31, 2003
STATE OF U P Vs. NEW CENTRAL JUTE MILLS	April 4, 2003
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT II	March 27, 2003
STATE OF U P Vs. RAMESH PRATAP SINGH	February 28, 2003
STATE OF U P Vs. ILIYAS	February 28, 2003
STATE OF U P Vs. RAKESH KUMAR MISHRA	February 28, 2003
STATE OF U P Vs. CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE AT ALLAHABAD	February 25, 2003
State of U.P. Vs. Bhagirath	September 26, 2003
STATE OF U.P. Vs. LALLAN	September 26, 2003
STATE OF U.P. Vs. ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	January 31, 2003
STATE OF U.P. Vs. 1ST ADDL. DISTRICT JUDGE, BANDA AND OTHERS	March 7, 2003
STATE OF U.P. Vs. SHYAM BEHARI AND ANOTHER	February 11, 2003
STATE OF U.P. Vs. SURENDRA KUMAR SAXENA AND ANOTHER	August 11, 2003
STATE OF U.P. AND ANOTHER Vs. YATENDRA KUMAR JAIN AND OTHERS	October 22, 2003
State of U.P. and others Vs. Illiyas and another	February 8, 2003
STATE OF U.P. AND OTHERS Vs. RAM SWARUP AND ANOTHER	July 24, 2003
STATE OF UTTAR PRADESH Vs. RAJ KUMARI	March 3, 2003
STATE OF UTTAR PRADESH Vs. UNION OF INDIA	August 8, 2003
STATE OF UTTAR PRADESH Vs. RAJENDRA PRASAD	October 1, 2003
STATE OF UTTAR PRADESH Vs. BHAGIRATH	September 26, 2003
STATE OF UTTAR PRADESH Vs. BALAK RAM	September 10, 2003
SUBEDAR SINGH Vs. STATE OF U P	October 1, 2003
SUBHASH CHAND Vs. VINOD KUMAR BANSAL	September 24, 2003
SUBHASH CHAND Vs. VINOD KUMAR	April 16, 2003
SUBHASH CHANDRA AGARWAL Vs. VICE CHANCELLOR CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY	April 22, 2003
SUBHASH CHANDRA KESARWANI Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS ALLAHABAD AND ANOTHER	February 5, 2003
SUBHASH CHANDRA SOLANKI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL IIIRD ADJ DISTRICT ETAH	April 21, 2003
SUBODH KUMAR Vs. ZILA PARISHAD BULANDSHAHR	May 14, 2003
SUDAMA PRASAD Vs. RAM RAGHUBIR	December 22, 2003
Sudesh Vs. State of U.P.	October 21, 2003
SUDHA CHATURVEDI Vs. STATE OF U P	February 5, 2003
SUDHA SHARMA Vs. STATE OF U P	July 18, 2003
SUDHA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL	September 19, 2003
SUDHAKAR RAI Vs. SUPERINTENDING ENGINEER 34TH FINANCE P W D VARANASI	November 25, 2003
SUDHIR KUMAR SINGH Vs. STATE OF U P	March 11, 2003
SUDHIR KUMAR VERMA Vs. STATE OF U P	April 29, 2003
SUDHIR PRAKASH SHARMA Vs. DISTRICT MAGISTRATE PILIBHIT	March 24, 2003
SUDHIR SINGH Vs. DISTRICT COOPERATIVE BANK LTD	January 6, 2003
SUGGI Vs. CIVIL JUDGE JUNIOR DIVISION FATEHPUR	January 17, 2003
SUHAG KANCH UDYOG Vs. STATE OF U P	July 21, 2003
SUJEET KUMAR SINGH Vs. UNION OF INDIA	January 10, 2003
SUKHAN Vs. DEPUTY DIRECTOR CONSOLIDATION	September 30, 2003
SUKHPAL SINGH BAL Vs. STATE OF UTTAR PRADESH	March 25, 2003
Sukhrani (Dead) Vs. Bhadaiya	December 29, 2003
SUKKHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	May 13, 2003
SULOCHAN Vs. STATE	April 24, 2003
SULTANA SAYEEDA Vs. ADDITIONAL D J	December 18, 2003
SUMAN VERMA Vs. SPECIAL SECRETARY NAGAR VIKASH ANUBHAG 6 GOVERNMENT OF U P LUCKNOW	December 12, 2003
SUMER KUMAR AGARWAL Vs. STATE OF U.P.	May 19, 2003
SUMITRA SINGH AND ANOTHER Vs. GOODS OF LATE SAHADEO SINGH	July 10, 2003
SUNAINA SINGH Vs. DISTRICT MAGISTRATE MAU	August 14, 2003
SUNARA Vs. DDC	December 12, 2003
SUNEETA Vs. STATE OF U P	March 12, 2003
SUNIL KUMAR Vs. STATE OF U P	October 31, 2003
SUNIL KUMAR Vs. STATE	December 19, 2003
SUNIL KUMAR Vs. LIFE INSURANCE CORPORATION	April 24, 2003
SUNIL KUMAR Vs. STATE OF U P	January 9, 2003
SUNIL KUMAR MISHRA Vs. REGIONAL SELECTION COMMITTEE GORAKHPUR	December 8, 2003
SUNIL KUMAR SINGH Vs. STATE OF U P	May 23, 2003
SUNIL KUMAR SINGH Vs. SUB- DIVISIONAL MAGISTRATE BANDA	May 23, 2003
SUNIL SINGH Vs. STATE OF U P	May 8, 2003
SUNIL YADAV Vs. STATE OF U P	August 8, 2003
SUNITA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS	January 29, 2003
SUNNAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 10, 2003
SUNSHINE INTERNATIONAL Vs. CEGAT COMMISSIONER OF CUSTOMS ICD JOINT DIRECTOR GENERAL OF FOREIGN TRADE	July 4, 2003
SUPHER RAM Vs. ADDL DIRECTOR ALIASADMN ALIAS RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOW	March 28, 2003
SURAJ NARAIN SRIVASTAVA Vs. STATE OF U P	April 15, 2003
SURAJ PRAKASH KUNCHAL Vs. CIT	September 4, 2003
SURENDRA KUMAR Vs. PUSHPA LATA SHARMA	May 2, 2003
SURENDRA KUMAR Vs. STATE OF U P	August 4, 2003
SURENDRA KUMAR AGARWAL Vs. ENGINEER IN CHIEF U P P W D LUCKNOW	November 6, 2003
SURENDRA KUMAR AGRAWAL Vs. STATE OF U.P.	April 3, 2003
SURENDRA KUMAR KAPOOR Vs. DISTRICT MAGISTRATE BULANDSHAHR	July 15, 2003
SURENDRA NATH RAI Vs. BASIC SHIKSHA ADHIKARI	September 3, 2003
SURENDRA PAL SINGH Vs. MAHENDRA SINGH	April 30, 2003
SURENDRA PRASAD MISRA Vs. ENGINEERINCHIEF IRRIGATION DEPARTMENT	September 16, 2003
SURENDRA SINGH Vs. STATE OF U P	March 11, 2003
SURENDRA SINGH BABA Vs. STATE OF U P	August 6, 2003
SURENDRA TEWARI Vs. STATE OF U P	August 7, 2003
SURESH Vs. STATE OF U P	May 22, 2003
SURESH Vs. STATE OF U P	October 28, 2003
SURESH CHAND Vs. PRESIDING OFFICER LABOUR COURT	November 18, 2003
SURESH CHAND GUPTA Vs. ANUJ SINGHAL	November 18, 2003
SURESH CHANDRA Vs. STATE OF U P	January 17, 2003
SURESH CHANDRA BELWAL Vs. STATE OF U P	August 18, 2003
SURESH CHANDRA SHARMA Vs. PRESIDING OFFICER LABOUR COURT IV	April 10, 2003
SURESH CHANDRA VISHWAKARMA Vs. MANDALADHIKARI AND OTHERS	January 17, 2003
SURESH DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS	November 4, 2003
SURESH KUMAR GUPTA Vs. GIRJA SHANKER SHANKADHAR	March 13, 2003
SURESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS	August 4, 2003
SURESH KUMAR SINGH Vs. STATE OF U P	October 9, 2003
SURESH KUMAR SINGH CHAUHAN Vs. STATE OF U P	February 27, 2003
SURESH PRASAD LAL Vs. STATE OF U P	April 2, 2003
SURESH SINGH Vs. STATE	September 12, 2003
SURJAN SINGH Vs. STATE	March 12, 2003
SURYA BHAN Vs. U P STATE PUBLIC SERVICE TRIBUNAL LUCKNOW	March 24, 2003
SURYA NATH Vs. STATE	July 28, 2003
SURYA NATH YADAV Vs. STATE OF U P	September 5, 2003
SURYANATH Vs. STATE	August 23, 2003
SUSHIL KUMAR DWIVEDI Vs. BASIC SHIKSHA ADHIKARI BANDA	March 10, 2003
SUSHIL KUMAR JAIN Vs. STATE OF U P	May 13, 2003
SUSHIL KUMAR YADAV Vs. ADDITIONAL DISTRICT MAGISTRATE ANDORS	May 14, 2003
SUSHIL RASTOGI Vs. DIRECTOR OF INVESTIGATIONS INCOME TAX DEPARTMENT	January 16, 2003
SUSHIL SINGH Vs. PRABHU NARAIN YADAV	April 17, 2003
SUSHILA DEVI Vs. DIRECTOR OF HIGHER EDUCATION U P	May 2, 2003
SUSHILA DEVI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	October 17, 2003
SUSHILA DEVI SINGHANIA Vs. COMMISSIONER OF INCOME TAX	January 30, 2003
SUSHILA SINGH Vs. ITO	September 16, 2003
SUSHILA TYAGI DR Vs. STATE OF U P	April 18, 2003
SWADESHI COTTON MILLS JUHI KANPUR Vs. PRESCRIBED AUTHORITY PAYMENT OF WAGES ACT KANPUR	July 25, 2003
SWAMI NATH TEWARI NO 2851811 HAVILDAR NOW NAIK CLERK Vs. UNION OF INDIA	May 2, 2003
SWAMINATH Vs. STATE OF U P	November 20, 2003
SWAMINATH CHAUBEY AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS	November 14, 2003
SWARAJ ASHRAM Vs. STATE OF U P	July 21, 2003
SWARN KANTI Vs. KUSH VERMA COMMISSIONER DEPARTMENT OF FOOD AND SUPPLY LUCKNOW	May 1, 2003
SWARNA KAPOOR Vs. STATE OF U P	May 8, 2003
SYED GHULAM HUSSAIN Vs. JAIL SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD	August 6, 2003
SYED MAHFOOZ HUSSAIN Vs. STATE OF U P	May 19, 2003
SYED MAZHAR HUSSAIN Vs. STATE OF U P	December 9, 2003
SYED MEHTAB ALAM Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD	July 7, 2003
SYED NAZIM HUSAIN Vs. THE ADDITIONAL PRINCIPAL JUDGE FAMILY COURT	January 9, 2003
SYED NAZIR ABBAS NAQVI Vs. STATE OF U P	September 17, 2003
SYED VEQUAR AHMAD Vs. STATE OF U P	January 29, 2003
T C MISRA Vs. CHANCELLOR C S AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	March 13, 2003
T GEORGE JOSEPH PRINCIPAL SECRETARY TAX REGISTRATION GOVT OF U P Vs. VIJAY KUMAR SRIVASTAVA	April 16, 2003
TAHIR HUSSAIN Vs. COMMITTEE OF MANAGEMENT DISTRICT CO OPERATIVE BANKLTD	May 20, 2003
TAHSILDAR SINGH Vs. STATE OF U P	September 1, 2003
Tahsildar Singh and Anr. Vs. State of U.P.& Ors.	September 1, 2003
TAIYAB Vs. STATE OF U P	July 14, 2003
TAKABUL JAHAN Vs. RIZWAN	July 10, 2003
TANUJ KUMAR VERMA Vs. DIRECTOR DEFENCE ESTATE CENTRAL COMMAND	February 21, 2003
TAPPIA Vs. ASST. DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS	July 16, 2003
TARA CHAND JAIN AND SONS Vs. ADDL COMMISSIONER ADMINISTRATION	July 16, 2003
TARA DEVI Vs. AWADH NARAIN	October 15, 2003
TARACHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	December 1, 2003
TAUSIF AHMAD Vs. STATE OF U.P. AND OTHERS	February 28, 2003
TECHNOLOGY PARKS LIMITED NEW DELHI Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY GAUTAM BUDH NAGAR AND ANR	April 17, 2003
TEERATH PRASAD Vs. SPECIAL JUDGE, JHANSI	October 17, 2003
TEJPAL SINGH Vs. STATE OF U P	September 9, 2003
TELESIA TRADING AND FINANCE LTD Vs. STATE OF ALLAHABAD	August 4, 2003
THAKUR RAM JANKI BIRAJMAN MANDIR BASTI Vs. ADDL DISTRICT JUDGE BASTI	July 8, 2003
THAN SINGH Vs. KISHORE KUMAR	February 25, 2003
TIKA RAM YADAV Vs. STATE OF U P	October 10, 2003
TILAK BAHADUR SINGH Vs. STATE OF U P	July 8, 2003
TILAK RAM Vs. STATE OF U P	October 1, 2003
TILAK RAM ALIAS NANKU Vs. STATE OF U P	May 21, 2003
TILAKDHARI Vs. PAGDHARI	February 27, 2003
TITU SINGH Vs. D M COLLECTOR MATHURA	March 6, 2003
TOTA RAM Vs. STATE OF U P	April 30, 2003
TRIBHUWAN MITTAL Vs. UNION OF INDIA	April 28, 2003
TRIBHUWAN NATH SRIVASTAVA Vs. CHAIRMAN and MANAGING DIRECTOR INDIAN OVERSEAS BANK CONTROL OFFICE CHENNAI	September 3, 2003
TRIBHUWAN NATH TRIPATHI Vs. STATE OF U P	May 14, 2003
TRIJUGI NATH AGRAWAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE	October 20, 2003
TRILOKI NATH Vs. DHARM PRAKASH GUPTA AND OTHERS	November 24, 2003
TRILOKI NATH TANDON Vs. ALLAHABAD BANK	May 21, 2003
TRIPTI BANERJEE Vs. STATE OF U P	December 16, 2003
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. CANE COMMISSIONER U P LUCKNOW	April 30, 2003
TRUST SHREE LAXMI NARAIN DEV Vs. IIND ADDITIONAL DISTRICT JUDGE	September 26, 2003
TULA RAM Vs. STATE OF U P	March 31, 2003
TULSI Vs. STATE OF UTTAR PRADESH	March 26, 2003
Tulsi and Anr. Vs. State of U.P.& Ors.	March 26, 2003
TUSHAR KUMAR SHAH Vs. DISTRICT JUDGE, KANPUR NAGAR	September 19, 2003
U P AVAS EVAM VIKAS PARISHAD Vs. B B MATHUR	March 27, 2003
U P AVAS EVAM VIKAS PARISHAD Vs. NAGAR MAHAPALIKA TRIBUNAL	August 7, 2003
U P AVAS EVAM VIKAS PARISHAD Vs. LABOUR COURT	October 22, 2003
U P BIRI EVAM PATTA UDYOG SAMITI Vs. U P FOREST CORPORATION	April 22, 2003
U P E S I MEDICAL SERVICES ASSOCIATION ESI HOSPITAL KANPUR Vs. STATE OF U P	August 27, 2003
U P FINANCIAL CORPORATION Vs. STATE	March 24, 2003
U P FOREST CORPORATION Vs. INCOME TAX APPELLATE TRIBUNAL	May 23, 2003
U P POWER CORPORATION LTD Vs. YOGENDRA KUMAR	December 19, 2003
U P POWER CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	March 24, 2003
U P POWER CORPORATIONLTD Vs. PRESIDING OFFICER LABOUR COURT U P GHAZIABAD	May 1, 2003
U P PUBLIC SCHOOLS SOCIETY Vs. STATE OF U P	July 30, 2003
U P PUBLIC SERVICE COMMISSION Vs. SURENDRA KUMAR SINGH	August 5, 2003
U P RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LTD Vs. LABOUR COURT I	July 24, 2003
U P S R T C Vs. MAHENDRA NATH TIWARI	October 20, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT IV	November 18, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNALIV	July 11, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT KANPUR	July 14, 2003
U P STATE ELECTRICITY BOARD Vs. LABOUR COURT IV	May 23, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT BHARTIYA MAZDOOR SANGH AND PYARELAL	July 8, 2003
U P STATE ELECTRICITY BOARD Vs. UDAI NARAYAN LAL SRIVASTAVA	May 1, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURTIV	April 29, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I ALLAHABAD	April 28, 2003
U P STATE ELECTRICITY BOARD Vs. ASHOK KUMAR SHUKLA	March 31, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT RAMPUR	March 31, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I	January 14, 2003
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT U P	January 10, 2003
U P STATE ELECTRICITY BOARD Vs. AMRIT VANASPATI CO LTD	April 3, 2003
U P STATE ELECTRICITY BOARD LUCKNOW Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL U P AR ALLAHABAD	April 2, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJEEV KUMAR CHATURVEDI	April 21, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. MADHU SHARMA	April 9, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	May 6, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	July 14, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALIAS5ALIAS U P MEERUT	July 9, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	July 22, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. SANJAY AWASTHI	July 15, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH	September 29, 2003
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW	November 3, 2003
U P STATE ROAD TRANSPORT CORPORATION ETAWAH Vs. ABDUL AZIZ	October 20, 2003
U P STATE ROAD TRANSPORT CORPORATION ETAWAH; SATISH CHANDRA YADAV Vs. STATE OF U P	July 7, 2003
U P STATE ROAD TRANSPORT CORPORATION KANPUR REGION Vs. BABU SINGH	April 1, 2003
U P STATE ROAD TRANSPORT CORPORATION MEERUT Vs. STATE OF U P	May 14, 2003
U P STATE ROAD TRANSPORT CORPORATION MEERUT Vs. STATE OF U P	September 3, 2003
U P STATE ROAD TRANSPORT CORPORATION VARANASI Vs. STATE OF U P	August 18, 2003
U P SUNNI CENTRAL BOARD OF WAQF Vs. SHAKIL AHMAD	September 9, 2003
U P SUNNI CENTRAL WAQF BOARD Vs. DISTRICT JUDGE	December 19, 2003
U P TECHNICAL UNIVERSITY LUCKNOW Vs. KUMAR GANDHARVA	March 10, 2003
U P WORKING JOURNALIST UNION Vs. PRESS COUNCIL OF INDIA	July 25, 2003
U S SINHA DR Vs. STATE OF U P	July 14, 2003
U. P. STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF UTTAR PRADESH AND OTHERS	August 29, 2003
U.P. AVAS EVAM VIKAS PARISHAD Vs. VI ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS	April 18, 2003
U.P. State Electricity Board through its Executive Engineer Vs. Presiding Officer, Labour Court, Varanasi and others	May 23, 2003
U.P. STATE ELECTRICITY BOARD, AGRA AND ANOTHER Vs. NATWAR SINGH AND ANOTHER	January 14, 2003
U.P. State Electricity Board, Lucknow Vs. Ramesh Chandra and others	May 23, 2003
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION, KANPUR Vs. BHIM SINGH AND ORS.	September 16, 2003
U.P. STATE ROAD TRANSPORT Vs. SHANTI DEVI	January 31, 2003
U.P.STATE ELECTRICITY BOARD KANPUR Vs. VIJAI TRIPATHI	November 25, 2003
UDAI Vs. STATE OF U P	December 5, 2003
UDAI PRATAP SINGH Vs. MRIDULA RAGHUVANSHI	May 19, 2003
UDAI RAJ Vs. STATE OF U P	February 14, 2003
UDAI RAJ (D) AND ANR. Vs. STATE OF U.P.	June 25, 2003
UDAI S O MAN SINGH Vs. STATE OF UTTAR PRADESH	September 26, 2003
UDAI VEER SINGH YADAV Vs. UNION OF INDIA	January 16, 2003
UDAL Vs. STATE OF U P	September 26, 2003
UDAL Vs. HIRA	May 6, 2003
UGRASEN Vs. GHAZIABAD DEVELOPMENT AUTHORITY	July 22, 2003
UMA ELECTRONICS INSTITUTE TECHNICAL DEGREE COLLEGE Vs. PRESCRIBED AUTHORITY LABOUR COURT VARANASI	March 31, 2003
UMA KANT MISHRA Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD	March 28, 2003
UMA KANT SINGH Vs. D I O S GHAZIPUR	May 19, 2003
UMA KANT SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR	August 19, 2003
UMA KANT TIWARI Vs. STATE OF U P	May 21, 2003
UMA SHANKAR CHAURASIA Vs. ZILA BASIC SHIKSHA ADHIKARI BULANDSHAHR	July 24, 2003
UMA SHANKER Vs. XITH ADDITIONAL DISTRICT JUDGE	November 17, 2003
UMA SHANKER Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR	July 3, 2003
UMESH BAIJAL Vs. STATE OF U P	December 11, 2003
UMESH CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION	May 22, 2003
UMESH CHANDRA PATHAK Vs. CHIEF MANAGER SBI BAREILLY ZONE	April 23, 2003
UMESH KUMAR Vs. CHAIRMAN U P FOREST CORPORATION	November 4, 2003
UMESH KUMAR Vs. KIRAN DEVI	March 6, 2003
UMMEDA Vs. STATE OF U P	December 9, 2003
UNION OF INDIA Vs. RAKESH CHANDRA SHARMA	October 21, 2003
UNION OF INDIA Vs. SATYAWATI	October 30, 2003
UNION OF INDIA Vs. SANOHAR	May 5, 2003
UNION OF INDIA Vs. PRAVEEN KUMAR	May 22, 2003
UNION OF INDIA Vs. BALRAMPUR CHINI MILLS LTD	May 23, 2003
UNION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT AND	July 14, 2003
UNION OF INDIA Vs. G P YADAV	July 9, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	August 7, 2003
UNION OF INDIA Vs. RAM MURTI	September 19, 2003
UNION OF INDIA Vs. MADNANI CONSTRUCTION CORPORATION (P) LIMITED	April 29, 2003
UNION OF INDIA Vs. VEERPAL SINGH VAIDWAN	February 26, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD	January 6, 2003
UNION OF INDIA Vs. GIRJA SHANKER	January 23, 2003
UNION OF INDIA AND ANOTHER Vs. IN CHARGE DISTRICT JUDGE, AGRA AND OTHERS	May 12, 2003
UNION OF INDIA AND ANOTHER Vs. SMT. SUMAN GUPTA AND OTHERS	December 1, 2003
Union of India and others Vs. Daya Ram	March 24, 2003
UNITED BANK OF INDIA Vs. RAJEEV KUMAR GARG	December 17, 2003
UNITED INDIA ANSURANCE COMPANY LIMITED Vs. OM PRAKASH	July 14, 2003
UNITED INDIA INSURANCE CO LTD Vs. NAGAR NIGAM ALLAHABAD	May 19, 2003
UNITED INDIA INSURANCE CO LTD Vs. ASTARUL NISSA	August 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. RAMASHRAY CHAUHAN	January 28, 2003
UNITED INDIA INSURANCE CO LTD Vs. ADDL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR	February 21, 2003
UNITED INDIA INSURANCE COMPANY Vs. BITOLA DEVI	November 25, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	January 20, 2003
UNITED STEEL INDUSTRIES Vs. CEGAT	September 14, 2003
UNIVERSAL CONSTRUCTION AND TRADING COMPANY LUCKNOW Vs. GARHAWAL MANDAL VIKAS NIGAM LIMITED	October 8, 2003
UNIVERSAL CONSTRUCTION CO Vs. STATE OF U P	March 26, 2003
UPENDRA KUMAR Vs. STATE OF U P	September 8, 2003
UPPER DOAB SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	May 6, 2003
URMILA DEVI Vs. DIVISIONAL MANAGER LIC OF INDIA VARANASI	May 12, 2003
URMILA DEVI Vs. U P POWER CORPORATION	September 9, 2003
URMILA DEVI Vs. NAGAR NIGAM LUCKNOW	January 28, 2003
URMILA TRIVEDI Vs. STATE OF U P	September 16, 2003
USHA DEVI AGRAWAL Vs. STATE OF U P	December 15, 2003
USHA KUMARI SMT Vs. DISTRICT MAGISTRATE	April 8, 2003
USMAN KHAN Vs. SALES TAX OFFICER	May 2, 2003
UTTAM CHAND PRASAD Vs. DEPUTY INSPECTOR GENERAL RAILWAY PROTECTION SPECIAL FORCE NEW DELHI AND	July 7, 2003
UTTAR PRADESH AND OTHERS Vs. PRESCRIBED AUTHORITY, LABOUR COURT, GORAKHPUR AND	July 8, 2003
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT JUDGE	October 22, 2003
UTTAR PRADESH UDYOG VYAPAR PRATINIDHI MANDALS AND Vs. STATE OF UTTAR PRADESH	February 7, 2003
V K CHAWLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR	September 25, 2003
V K PANDEY Vs. UNION OF INDIA	September 22, 2003
V K WALIA Vs. CHAIRMAN ARMY SCHOOL	September 16, 2003
VAAHO PHOTO INTERNATIONAL Vs. STATE OF U P	February 14, 2003
VANKETESHWAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	October 1, 2003
VASHISHT KUMAR JAISWAL Vs. STATE OF U P	October 21, 2003
VED PRAKASH ARYA Vs. ADDL. DISTRICT MAGISTRATE	October 31, 2003
VED PRAKASH TIWARI Vs. STATE OF U P	July 31, 2003
VEENA KUSHWAHA Vs. STATE OF U P	July 2, 2003
Veena Kushwaha Vs. S.S.P.Allahabad & Ors.	July 2, 2003
VEERPAL ALIAS VIRENDRA Vs. STATE OF UTTAR PRADESH	January 24, 2003
VERENDRA PAL Vs. UNION OF INDIA	December 3, 2003
VIBHUTI PRASAD MISHRA Vs. STATE OF U P	May 23, 2003
VICKY ALIAS VIKRAM SINGH ALIASMINORALIAS Vs. STATE OF U P	February 19, 2003
VIDHYA DEVI Vs. U P AWAS AND VIKAS PARISHAD	August 29, 2003
VIDYA RAM Vs. DISTRICT MAGISTRATE A D M ADMIN	November 21, 2003
VIDYA RAM Vs. DISTRICT MAGISTRATE DEPUTY DIRECTOR OF CONSOLIDATION ETAWAH	October 8, 2003
VIDYA SAGAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS II MEERUT	May 7, 2003
VIDYAWATI Vs. DISTRICT JUDGE FARRUKHABAD	August 29, 2003
VIJAI Vs. STATE OF U P	August 29, 2003
VIJAI Vs. STATE OF UTTAR PRADESH	December 15, 2003
VIJAI KUMAR Vs. STATE OF UTTAR PRADESH	November 12, 2003
VIJAI KUMAR KUSHWAHA Vs. STATE OF U P	April 29, 2003
VIJAI SINGH Vs. STATE OF UTTAR PRADESH	January 17, 2003
VIJAY KUMAR Vs. ZONAL MANAGER N FOOD CORPORATION OF INDIA LIMITED	September 16, 2003
VIJAY KUMAR Vs. STATE OF U P	November 11, 2003
VIJAY KUMAR BANERJEE Vs. ARUN KUMAR CHAKRAVARTY	September 11, 2003
VIJAY KUMAR MISHRA Vs. STATE OF UTTAR PRADESH	February 10, 2003
VIJAY LAXMI AGARWAL Vs. VICECHANCELLOR M J P ROHILKHAND UNIVERSITY	January 27, 2003
VIJAY PRAKASH MISRA Vs. STATE OF UTTAR PRADESH	February 11, 2003
VIJAY SHANKER SINGH Vs. CIVIL JUDGE SENIOR DIVISION ALLAHABAD	September 8, 2003
VIJAY SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	October 31, 2003
VIJENDRA KUMAR Vs. STATE OF UTTAR PRADESH	April 22, 2003
VIJITENDRA KUMAR GUPTA Vs. STATE OF UTTAR PRADESH	February 11, 2003
VIKKY ALIAS VIKRAM SINGH Vs. STATE OF UTTAR PRADESH	February 19, 2003
VIKRAM SINGH Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES	September 29, 2003
VIKRAMADITYA PANDEY Vs. COMMITTEE OF MANAGEMENT OF SATASHI INTERMEDIATE COLLEGE RUDRAPUR DISTRICT DEORIA	December 10, 2003
VINAY BHUSHAN SOOD Vs. AJAY SOOD	October 16, 2003
VINAY KUMAR SAHU Vs. STATE OF U P	April 10, 2003
VINDHYACHAL SINGH YADAV Vs. STATE OF U P	April 4, 2003
VINOD BIHARI SHARMA Vs. DIRECTOR GENERAL P R D	August 6, 2003
VINOD JOEL AND OTHERS Vs. BOARD OF REVENUE	April 22, 2003
VINOD KUMAR Vs. LABOUR COURT	October 22, 2003
VINOD KUMAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	August 13, 2003
VINOD KUMAR II S O SRI KAILASHI RAM Vs. PRESIDING OFFICER LABOUR COURT AND REGIONAL MANAGER U P STATE ROAD TRANSPORT	October 10, 2003
VINOD KUMAR MAKHIJA Vs. STATE OF U P	November 7, 2003
VINOD KUMAR RASTOGI Vs. VIITH ADDL DISTRICT AND SESSIONS JUDGE ALLAHABAD	July 28, 2003
VINOD KUMAR VERMA Vs. UNION OF INDIA	October 10, 2003
VIPUL AGARWAL Vs. ATUL KANODIA AND CO	September 12, 2003
VIPUL AGARWAL Vs. ATUL KANODIA AND CO	November 19, 2003
VIPUL AGARWAL Vs. ATUL KANODIA AND CO	March 7, 2003
VIRENDRA KUMAR GUPTA Vs. STATE OF U P	December 1, 2003
VIRENDRA KUMAR SINGH Vs. STATE OF UTTAR PRADESH	September 29, 2003
VIRENDRA PAL SINGH RANA Vs. STATE OF U P	May 16, 2003
VIRENDRA PAWAR Vs. STATE OF U P	September 24, 2003
VIRENDRA SETH Vs. STATE OF UTTAR PRADESH	September 25, 2003
VIRENDRA SINGH Vs. ADDL SESSIONS JUDGE FAST TRACK COURT BALLIA	May 20, 2003
VIRESH PRATAP SHAH Vs. A D J BASTI	February 18, 2003
VISHAL YADAV Vs. STATE OF U P	July 25, 2003
VISHNU DAYAL Vs. DISTRICT REGISTRAR MAINPURI	August 26, 2003
VISHWAMBHAR NATH Vs. ALLAHABAD BANK	October 1, 2003
VIVEK CHAUDHARY Vs. ALLAHABAD DEVELOPMENT AUTHORITY	March 26, 2003
VIVEK GUPTA Vs. SHRI PIYUSH CHANDRA SRIVASTAVA JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY MEERUT	August 23, 2003
VIVEK MEHROTRA Vs. STATE OF U P	July 2, 2003
WAFIA KHATOON Vs. ASST CUSTODIAN GENERAL ALIASE P ALIAS U P LUCKNOW	May 23, 2003
WAQF DARGAH SHAH MOHAMMAD KOLHAN TOLA ALLAHABAD Vs. U P SUNNI CENTRAL BOARD OF WAQF LUCKNOW	May 6, 2003
WAQF MAUSOOMA SYED HUSAIN AND MST WALI BEGUM Vs. DILLEP KUMAR JAIN	March 31, 2003
WASIT ALI AND THREE Vs. STATE OF U P	September 16, 2003
WAZAHAT ULLAH Vs. MARWEEN HECTOR	December 5, 2003
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P	May 14, 2003
WESTRAL COMMUNICATIONS P LTD Vs. NAGAR NIGAM GHAZIABAD	May 29, 2003
WIG BROTHERS BUILDERS AND ENGINEERS Vs. UNION OF INDIA	July 11, 2003
WILLARD INDIA LTD Vs. UNION OF INDIA	May 19, 2003
WINNIE FARID Vs. STATE OF U P	August 26, 2003
X.L.-IIT Forum and Others Vs. State of U.P.and Others	May 27, 2003
XL IIT FORUM Vs. STATE OF U P	May 27, 2003
YADAVENDRA PAL SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 23, 2003
YAQUB KHAN Vs. STATE OF U P	November 3, 2003
YAR MOHAMMAD Vs. COMMISSIONER DEVI PATAN MANDAL GONDA	February 14, 2003
YASHWANT SINGH Vs. DISTRICT BASIC SHIKSHA ADHIKARI	January 28, 2003
YESH KARAN SINGH Vs. D I O S	September 4, 2003
YESHPAL CHAUDHARI Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P AT ALLAHABAD	November 13, 2003
YOGENDRA MOHAN TIWARI Vs. STATE OF U P	August 8, 2003
YOGENDRA NATH TRIPATHI Vs. STATE OF U P	May 23, 2003
YOGENDRA SINGH Vs. STATE OF U P	April 9, 2003
YOGESH CHANDRA RAJWEDI Vs. ADDITIONAL DISTRICT JUDGE II	May 23, 2003
YOGESH KUMAR Vs. GAON SABHA	May 7, 2003
YUKTI BHADRA DIXIT Vs. JAGDISH PANTHI	September 24, 2003
ZAIR Vs. DISTRICT MAGISTRATE HARDOI	November 10, 2003
ZARINA Vs. ALIDAD KHAN	April 30, 2003
ZARINA KHATOON AND ANR. Vs. CHIEF JUDICIAL MAGISTRATE AND ANR.	August 11, 2003
ZILA PANCHAYAT GHAZIABAD Vs. STATE OF U P	May 2, 2003

Year 2003 of HIGH COURT OF ALLAHABAD

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address