REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K MISRA Vs. RAM CHANDRA SHARMA TRUST	September 27, 2002
ABDAUL AHAD AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND OTHER	May 21, 2002
ABDUL AZIZ Vs. STATE OF UTTAR PRADESH	March 22, 2002
ABDUL AZIZ Vs. STATE OF U P	May 1, 2002
ABDUL HAFIJ KHAN Vs. STATE OF U P	February 27, 2002
ABDUL HAMEED KHAN Vs. LIYAQAT MIAN	February 8, 2002
ABDUL KAFI Vs. DISTRICT MAGISTRATE ALLAHABAD	September 5, 2002
ABDUL SALAM Vs. STATE OF UTTAR PRADESH	August 20, 2002
ABDUL SHAFIQ HANFI Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD	May 22, 2002
ABDUL WADOOD Vs. XIVTH ADDITIONAL DISTRICT JUDGE	July 18, 2002
ABHAI KUMAR Vs. STATE OF UTTAR PRADESH	September 2, 2002
ACHAL SINGH Vs. STATE OF U P	February 28, 2002
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM PRASAD	August 26, 2002
ADITYA NARAIN MISHRA Vs. ASSISTANT REGISTRAR VARANASI	November 1, 2002
ADITYA NATH PATHAK Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES VARANASI	April 24, 2002
ADVANCE PIPES LIMITED Vs. TRADE TAX TRIBUNAL	July 15, 2002
Afsar Ali Vs. Gaon Sabha	April 30, 2002
AFTAB AHMAD Vs. DISTRICT MAGISTRATE GONDA	May 21, 2002
AGARWAL METAL SUPPLIERS Vs. COMMISSIONER OF TRADE TAX	August 19, 2002
AGRAWAL AUTOMOBILES Vs. IIND ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS	May 24, 2002
AGYA RAM VERMA Vs. UNION OF INDIA AND OTHERS	September 9, 2002
AHAT RAM Vs. STATE	March 22, 2002
AHMAD HUSSAIN AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION AND ANOTHER	February 18, 2002
AIJAZUDDIN AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 15 AND OTHERS	October 24, 2002
AISHA SIDDIQUE Vs. SENIOR TERMINAL MANAGER I O C	October 1, 2002
AJAI KUMAR MISHRA Vs. ASSISTANT GENERAL MANAGER ALLAHABAD BANK	October 21, 2002
AJAI KUMAR SINGH; A S PANDEY Vs. STATE OF U P	October 25, 2002
AJAI KUMAR SRIVASTAVA Vs. COMMISSIONER CONSOLIDATION LUCKNOW	April 11, 2002
AJAI PAL Vs. STATE OF U P	August 14, 2002
AJAI PAL Vs. STATE OF U P	December 11, 2002
AJAY KUMAR DUBEY Vs. STATE OF U P	December 18, 2002
AJAY KUMAR SINGH Vs. TEHSILDAR SAHJANWAN, GORAKHPUR AND OTHERS	September 30, 2002
AJAY MAHAJAN Vs. STATE OF U P	September 9, 2002
AJIT KUMAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 4, 2002
AJMANI LEASING AND FINANCE LTD Vs. STATE O	July 16, 2002
AKBAL HUSAIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	January 15, 2002
AKHILESH KUMAR Vs. ANAND KUMAR AGARWAL	July 4, 2002
AKHILESH KUMAR CHAUBEY Vs. STATE OF U P	July 4, 2002
AKHILESH KUMAR PANDEY Vs. STATE OF U P	July 11, 2002
AKHILESH SHARMA Vs. XI ADDITIONAL DISTRICT JUDGE	November 14, 2002
AKHILESHWAR PRASAD DWIVEDI Vs. UNION OF INDIA	August 27, 2002
ALEEM Vs. STATE OF U P	April 9, 2002
ALGU Vs. DISTRICT MAGISTRATE	February 1, 2002
ALI DAD KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD	April 9, 2002
ALIYA BEGUM Vs. GAUSIYA KHAN	September 2, 2002
ALLAHABAD BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT	August 21, 2002
ALLAHABAD BANK Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 8, BULANDSHAHR AND OTHERS	February 25, 2002
ALLAHABAD DEVELOPMENT AUTHORITY Vs. RAM PRAKASH PANDEY	January 8, 2002
ALLAHABAD PATRIKA P LTD Vs. PRESIDING OFFICER LABOUR COURT U P ALLAHABAD	March 15, 2002
ALOK KUMAR SINGH Vs. STATE OF U P	April 19, 2002
ALOO PHAL SUBZI ARHATI ASSOCIATION Vs. STATE OF U P	September 13, 2002
AMAR CHAND SRIVASTAVA Vs. STATE OF U P	July 5, 2002
AMAR CHANDRA SRIVASTAVA AND ANOTHER Vs. U.P. STATE AND OTHERS	November 14, 2002
AMAR NATH Vs. DISTRICT JUDGE MEERUT	April 4, 2002
AMAR NATH Vs. COLLECTOR DISTRICT MAGISTRATE	January 17, 2002
AMAR PAL SINGH Vs. STATE OF U P	February 15, 2002
AMAR SINGH Vs. STATE OF U P	November 12, 2002
AMAR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND ANOTHER	October 9, 2002
AMARJEET SINGH Vs. DIVISIONAL COMMISSIONER MEERUT DIVISION MEERUT	September 19, 2002
AMARNATH DWIVEDI Vs. STATE OF U P	July 16, 2002
AMBIKA PRASAD Vs. COLLECTOR SITAPUR	January 24, 2002
AMBIKA PRASAD SRIVASTAVA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE	April 10, 2002
AMCO BATTERIES LTD Vs. LABOUR COURT NO 3	October 24, 2002
AMERICAN INSTITUTE OF ENGLISH LANGUAGE P LTD Vs. NITIN SARASWAT	November 18, 2002
AMI CHAND Vs. SUBHADRA DEVI	February 18, 2002
AMIN ANSARI Vs. DISTRICT JUDGE DEORIA	August 26, 2002
AMIR SIDDIQUI Vs. UNION OF INDIA	April 11, 2002
AMIT BERI Vs. SHEETAL BERI WIFE OF AMIT BERI	December 5, 2002
AMIT KUMAR PANDEY Vs. REGISTRAR DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY	April 16, 2002
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 8, 2002
ANAMIKA PATEL Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD	September 30, 2002
ANAND AGROCHEM PRIVATE LTD Vs. SWIFT FINLEASE ALIASINDIAALIAS LIMITED BOMBAY	October 4, 2002
ANAND KUMAR Vs. UNION OF INDIA	January 24, 2002
ANAND KUMAR Vs. STATE OF U.P. AND ANOTHER	February 14, 2002
ANAND KUMAR GUPTA Vs. RAJGHAT EDUCATION CENTRE	December 5, 2002
ANAND KUMAR SINGH Vs. ZONAL MANAGER L I C OF INDIA	October 31, 2002
ANAND MOHAN SHARMA Vs. NIRANJAN LAL GUPTA	December 11, 2002
ANAND PAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	February 5, 2002
ANAND PRAKASH Vs. RENT CONTROL AND EVICTION OFFICER MUZAFFARNAGAR	May 6, 2002
ANANT KUMAR TIWARI Vs. STATE OF U P	March 21, 2002
ANARA DEVI Vs. JUDGE FAMILY COURT	February 14, 2002
ANGAD RAM Vs. R C AND E O II ALLAHABAD	August 14, 2002
ANGOORI DEVI Vs. N O I D A	October 25, 2002
ANIL Vs. STATE OF UTTAR PRADESH	February 22, 2002
ANIL ALIAS PAPPU SHARMA Vs. STATE OF UTTAR PRADESH	September 5, 2002
ANIL KUMAR AGARWAL Vs. STATE OF U P	October 4, 2002
ANIL KUMAR AGARWAL Vs. DISTRICT INSPECTOR OF SCHOOLS	August 19, 2002
Anil Kumar and others Vs. State of U.P.and others	May 13, 2002
ANIL KUMAR CHAUHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS	August 27, 2002
ANIL KUMAR SAXENA Vs. STATE OF U P	August 14, 2002
ANIL KUMAR SHARMA Vs. STATE OF U P	August 21, 2002
ANIL KUMAR SHARMA Vs. MEENA GANGAL	August 21, 2002
ANIL KUMAR SHUKLA Vs. STATE PUBLIC SERVICE TRIBUNAL LUCKNOW	October 31, 2002
ANIL KUMAR SINGH Vs. STATE OF U P	February 20, 2002
ANIL KUMAR SRIVASTAVA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALLAHABAD	August 13, 2002
ANIL KUMAR TIWARI Vs. EXECUTIVE ENGINEER, TUBE WELL DIVISION, ALLAHABAD AND OTHERS	August 19, 2002
ANIL KUMAR YADAV Vs. NAGAR PALIKA	July 16, 2002
ANIL METAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	December 17, 2002
ANIMA GUPTA Vs. TARUN KUMAR GUPTA	September 18, 2002
ANITA Vs. COMMISSIONER JHANSI DIVISION JHANSI	September 10, 2002
ANJU CHAUDHARY Vs. AMAR NATH	April 19, 2002
ANJU TEWARI Vs. DISTRICT MAGISTRATE/COLLECTOR ETAWAH	March 16, 2002
ANOOP KUMAR PANDEY Vs. UNION OF INDIA	May 16, 2002
ANSAR MEHDI Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD	August 7, 2002
ANTEX PRINTERS Vs. RAM MANOHAR LOHIA AVADH UNIVERSITY FAIZABAD	January 11, 2002
ANUJ BANSAL Vs. COLLECTOR MUZAFFARNAGAR	October 11, 2002
ANUJ GUPTA MINOR Vs. CENTRAL BOARD OF SECONDARY EDUCATION	September 18, 2002
ANURADHA DUBEY KM Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD	September 16, 2002
ANURADHIKA Vs. ADDITIONAL DISTRICT JUDGE AZAMGARH	January 4, 2002
ANURAG SINGHAL Vs. ADDITIONAL DISTRICT JUDGE FAST TRACK COURT III DEHRADUN	April 3, 2002
ANURAG VERMA Vs. STATE OF UTTAR PRADESH	September 11, 2002
ANURITA SRIVASTAVA SMT Vs. SHAHU JI MAHARAJ KANPUR UNIVERSITY	August 7, 2002
ANWAR Vs. STATE OF U P	February 13, 2002
ANWAR ALI Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL OFFICER	February 8, 2002
ANWAR ALI Vs. DISTRICT JUDGE MORADABAD	August 21, 2002
APARNA GHOSH Vs. STATE OF U P	May 1, 2002
AQUEEL ABBAS RIZVI Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM GORAKHPUR	October 24, 2002
ARCHANA Vs. P K TOMAR	February 4, 2002
ARJUN Vs. STATE OF U P	October 10, 2002
ARJUN LAL Vs. CHIRMAN KISAN GRAMIN BANK	November 1, 2002
ARJUN PRASAD PATHAK Vs. STATE OF U P	October 31, 2002
ARUN KUMAR Vs. VIIITH ADDITIONAL DISTRICT JUDGE BADAUN	March 8, 2002
ARUN KUMAR AWASTHI Vs. SADHAN SAHKARI SAMITI LTD	September 6, 2002
ARUN KUMAR KAUSHIK Vs. REGIONAL MANAGER MEERUT REGION U P S R T C	November 15, 2002
ARUVENDRA KUMAR GARG Vs. STATE OF U P	March 22, 2002
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH	March 1, 2002
ARVIND KUMAR Vs. S D O FOOLPUR AZAMGARH	May 23, 2002
ARVIND KUMAR Vs. S D O PHULPUR AZAMGARH	August 16, 2002
ARVIND KUMAR Vs. PRINCIPAL DIRECTOR PROCESS AND PRODUCT DEVELOPMENT CENTRE AGRA	November 15, 2002
ASAD AHMAD Vs. STATE OF U P	April 10, 2002
ASEEM Vs. UNION OF INDIA	January 25, 2002
ASGHAR ABBAS Vs. STATE OF U.P. AND ANOTHER	August 8, 2002
ASHA DASS SMT Vs. DISTRICT INSPECTOR OF SCHOOLS	April 10, 2002
ASHA PUSP VIHAR AWAS SAMITI Vs. GHAZIABAD DEVELOPMENT AUTHORITY	October 3, 2002
ASHA RAM Vs. STATE OF U P	January 17, 2002
ASHA SHUKLA Vs. STATE OF UTTAR PRADESH	January 25, 2002
ASHISH SETH Vs. DISTRICT MAGISTRATE LAKHIMPUR KHERI AND	September 30, 2002
ASHOK KUMAR Vs. UNION OF INDIA	December 3, 2002
ASHOK KUMAR Vs. UNION OF INDIA	December 10, 2002
ASHOK KUMAR Vs. STATE OF U P	December 7, 2002
ASHOK KUMAR Vs. U P STATE TRANSPORT CORPORATION	September 18, 2002
ASHOK KUMAR Vs. STATE OF U P	August 23, 2002
ASHOK KUMAR DUBEY Vs. GENERAL MANAGER U P FOREST CORPORATION	November 1, 2002
ASHOK KUMAR DUBLISH Vs. AJEET KUMAR DUBLISH	October 29, 2002
ASHOK KUMAR MISHRA Vs. DIRECTOR OF LOCAL BODIES	September 6, 2002
ASHOK KUMAR RAI Vs. DISTRICT INSPECTOR OF SCHOOLS	July 2, 2002
ASHOK KUMAR RANA Vs. PRINCIPAL M M M ENGINEERING COLLEGE	December 13, 2002
ASHOK KUMAR RICE OIL AND FLOUR MILLS Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL ALLAHABAD	July 16, 2002
ASHOK KUMAR SHUKLA Vs. J.S. HITKARI AND OTHERS	September 2, 2002
ASHOK KUMAR SINGH Vs. UNION OF INDIA	July 12, 2002
ASHOK KUMAR SINGH ALIAS GAPPU BHADORIA Vs. SUPDT DISTRICT JAIL KANPUR NAGAR	November 26, 2002
ASHOK PANDEY ADVOCATE Vs. UNION OF INDIA	February 15, 2002
ASHWANI KUMAR JAIN Vs. UNION OF INDIA	May 14, 2002
ASHWANI KUMAR JAIN Vs. CEGAT	July 31, 2002
ASHWANI KUMAR PANDEY Vs. STATE OF U P	April 12, 2002
ASHWINI KUMAR Vs. PRESCRIBED AUTHORITY	December 11, 2002
ATAR SINGH Vs. STATE OF U.P.	April 5, 2002
ATAR SINGH Vs. STATE OF UTTAR PRADESH	May 23, 2002
ATIQUE AHMAD Vs. STATE OF UTTAR PRADESH	September 18, 2002
ATUL KUMAR VERMA Vs. STATE OF U P	October 11, 2002
AVINASH CHANDRA SAXENA Vs. STATE OF U P	January 17, 2002
AVIRAL KUMAR SHUKLA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANOTHER	October 7, 2002
AWADHESH PANDEY Vs. VTH ADDL DISTRICT JUDGE VARANASI	December 7, 2002
AWADHRANI SMT Vs. DIRECTOR OF EDUCATION BASIC	January 24, 2002
AWLESH KUMAR SINGH Vs. UNION OF INDIA	September 2, 2002
AYODHYA PRASAD Vs. PUBLIC SERVICE COMMISSION	April 18, 2002
AZIZULLAH ALIAS AZIZUL HAQ Vs. STATE OF UTTAR PRADESH	September 19, 2002
B K AGARWAL Vs. PARVE	August 26, 2002
B.P. PANT Vs. CADRE AUTHORITY U.P. CO-OPERATIVE DAIRY FEDERATION & MILK UNION	February 11, 2002
BABA BHOOT NATH DHARMART NYAS Vs. TAJANDER SINGH	October 4, 2002
BABLI ALIAS MAYA Vs. STATE OF U P	February 26, 2002
BABU LAL Vs. STATE OF U P	July 10, 2002
BABURAM Vs. STATE OF U P	October 29, 2002
BACHANU RAM Vs. DISTRICT JUDGE MIRZAPUR	May 10, 2002
BACHAU Vs. STATE OF UTTAR PRADESH	August 6, 2002
Bachchi Vs. Ram Khelawan	March 27, 2002
BADAM SINGH Vs. 8TH ADDITIONAL DISTRICT JUDGE AGRA	March 6, 2002
BADAN SINGH Vs. STATE OF U P	October 4, 2002
BADRI PRASAD Vs. BABU LAL	September 4, 2002
BAIJNATH YADAV Vs. STATE OF U P	October 9, 2002
BAJRANG BALE Vs. STATE	April 22, 2002
BAJRANGI PANDEY Vs. STATE OF UTTAR PRADESH	September 10, 2002
BAL GOVIND Vs. STATE OF U P	October 4, 2002
BAL KRISHAN TRIPATHI Vs. U P S R T C LUCKNOW	November 23, 2002
BAL KRISHNA ARORA Vs. CIVIL JUDGE AGRA	May 22, 2002
BAL MUKUND PERSAD GUPTA Vs. MATHURA PRASAD	August 1, 2002
BAL MUKUND PRASAD GUPTA Vs. MATHURA PRASAD	August 15, 2002
BALA PRASAD Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS	December 22, 2002
BALBIR SINGH Vs. UNION OF INDIA	April 24, 2002
BALIKA SHIKSHA SEVA SAMITI Vs. STATE OF U P	September 3, 2002
BALJEET SINGH Vs. STATE OF U P	January 11, 2002
BALKESHWAR MAURYA Vs. STATE OF UTTAR PRADESH	August 7, 2002
BALKRISHAN PANDEY Vs. COMMISSIONER	February 4, 2002
BALLOO Vs. STATE OF U P	September 6, 2002
BALRAJ SINGH Vs. STATE OF U P	May 23, 2002
BALRAM Vs. STATE OF U P	February 19, 2002
BALRAM Vs. STATE OF U P	August 14, 2002
BALRAM PRASAD Vs. STATE OF U P	March 19, 2002
BALVIR SINGH Vs. COMMISSIONER STATE ELECTION COMMISSION PANCHAYAT AND LOCAL BODIES AND	September 11, 2002
BANARAS BEADS LIMITED Vs. PRASHANT GLASS WORKS PRIVATE LIMITED	March 5, 2002
BANARAS MINERALS PROCESSORS PVT LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT V TRADE TAX	June 12, 2002
BANGALI BABU MISRA Vs. STATE OF U P	December 5, 2002
BANI ARORA Vs. STATE OF U P	October 26, 2002
BANK OF BARODA Vs. SARDAR ARVINDER SING	February 5, 2002
BANSDEO Vs. ADDITIONAL DISTRICT MAGISTRATE ADMINISTRATION	February 19, 2002
BANWARI LAL Vs. CIVIL JUDGE (SENIOR DIVISION) RAMPUR AND OTHERS	May 23, 2002
BAREILLY PEACEFUL CITIZEN COMMITTEE Vs. DISTRICT MAGISTRATE BAREILLY	September 30, 2002
BARSATI Vs. BABU LAL	August 9, 2002
BASANT LAL Vs. ADDITIONAL DISTRICT JUDGE VI JAUNPUR	October 31, 2002
BASANT LAL Vs. CHAIRMAN NAGAR PALIKA PARISHAD JAUNPUR	November 1, 2002
BASANT LAL NIMESH Vs. U P STATE ROADWAYS TRANSPORT CORPORATION	October 25, 2002
BASHISHTHA NARAIN PANDEY Vs. COMMISSIONER BASTI DIVISION BASTI	May 24, 2002
BATTU SINGH Vs. ASSISTANT BHULEKH ADHIKARI	October 4, 2002
BEENA Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD	September 19, 2002
BEG RAJ SINGH Vs. THE VIITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	March 14, 2002
BETAIL YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JHANSI	August 7, 2002
BHADDU ALIAS JAMAL Vs. STATE OF U P	September 6, 2002
BHAGIRATH TIWARI Vs. STATE OF U P	October 25, 2002
BHAGVAT DIN Vs. STATE OF UTTAR PRADESH	November 1, 2002
BHAGWAN SINGH Vs. STATE OF U P	July 10, 2002
BHAGWAN VERMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD	March 16, 2002
BHAGWAT SARAN GUPTA ADVOCATE Vs. RENT CONTROL AND EVICTION OFFICER MORADABAD	January 30, 2002
BHAI LAL Vs. STATE OF UTTAR PRADESH	January 21, 2002
BHAIRAO RAM Vs. ADDITIONAL DISTRICT JUDGE	October 4, 2002
BHAIRO Vs. ASSTT DIRECTOR OF CONSOLIDATION DEORIA	November 1, 2002
BHAIRO Vs. ASSTT DIRECTOR OF CONSOLIDATION DEORIA	September 1, 2002
BHAIYA LAL Vs. STATE OF UTTAR PRADESH	March 13, 2002
BHAIYA RAM Vs. BHAGAUTI	April 18, 2002
BHAKTI SHARAN Vs. COMMISSIONER JHANSI	February 11, 2002
BHANU PRATAP SINGH Vs. STATE OF U P	January 30, 2002
BHANU PRATAP SINGH Vs. STATE OF U P	June 25, 2002
BHARAT RAM Vs. STATE OF U.P. AND OTHERS	January 11, 2002
BHARAT SANCHAR NIGAM LTD Vs. BRIJ MOHAN SRIVASTAVA	June 17, 2002
BHARAT SEVAK SAMAJ SAHKARI SAMITI LTD Vs. ADDITIONAL COMMISSIONER ADMINISTRATION	July 31, 2002
BHASKARAN Vs. SREEDHARAN	March 7, 2002
BHIKAM SINGH Vs. UNION OF INDIA UOI	September 10, 2002
BHOJRAJ Vs. STATE OF U P	December 18, 2002
Bhola Vs. Gaon Sabha	March 19, 2002
BHOLA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	August 21, 2002
BHOLA NATH Vs. STATE BANK OF INDIA	January 11, 2002
BHOLA NATH DEOBANSHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE KANPUR	September 11, 2002
BHOLA NATH VERMA D Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	May 24, 2002
BHOOP SINGH Vs. STATE OF U P	May 24, 2002
BHOORA Vs. STATE OF UTTAR PRADESH	February 1, 2002
BHOPAL SUGAR INDUSTRIES LTD Vs. STATE OF UTTAR PRADESH	January 31, 2002
BHUGI ALIAS DAYA RAM MAURYA Vs. STATE OF U P	May 9, 2002
BHULLAN Vs. COLLECTOR MUZAFFARNAGAR	November 13, 2002
BHUPAT Vs. STATE OF U P	November 30, 2002
BHUPESH PANDEY Vs. STATE OF U P	July 10, 2002
BHURA Vs. DISTRICT MAGISTRATE ALIGARH	December 2, 2002
BHUTUN Vs. RAJA RAM	April 22, 2002
BIBHUTI NARAIN SINGH Vs. STATE OF U P	March 16, 2002
BIIOPAL SUGAR INDUSTRIES LTD Vs. STATE OF U P	January 31, 2002
BIJENDRA NARAIN SINGH Vs. STATE OF U P	July 25, 2002
BIJENDRA SINGH Vs. STATE OF UTTAR PRADESH	May 14, 2002
BIMLESH SHARMA Vs. ELECTRICITY BOARD	July 11, 2002
BINDKI AUTO MOBILES Vs. DISTRICT MAGISTRATE FATEHPUR	September 10, 2002
BIRENDRA PRASAD VISHWAKARMA Vs. CHIEF MEDICAL OFFICER BALLIA	February 26, 2002
BISHAN PAL MALIK Vs. STATE OF U P	December 20, 2002
BITOLA MUNWARI Vs. ADDITIONAL COMMISSIONER ADMINISTRATION	October 24, 2002
BOBBY Vs. STATE OF UTTAR PRADESH	January 17, 2002
BOBY DEVI Vs. KIRAN PAL SINGH	July 8, 2002
BRAHAM SHANKER TRIPATHI Vs. STATE OF U P	July 15, 2002
BRAHMI Vs. DISTRICT MAGISTRATE DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR	April 4, 2002
BRAJ BHUSHAN TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS	December 5, 2002
BRAJENDRA MANI MISHRA (MINOR) Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AND ANOTHER	September 20, 2002
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. KALAWATI YADAV	May 22, 2002
BRIJ BHAN YADAV Vs. STATE OF U P	September 11, 2002
BRIJ BHUSHAN CHAUDHARY Vs. STATE OF U P	July 5, 2002
BRIJ KISHORE BIND Vs. DISTRICT MAGISTRATE	August 8, 2002
BRIJ KISHORE RAI Vs. STATE OF UTTAR PRADESH	September 6, 2002
Brij Kishore Rai Vs. State of U.P.& Ors.	February 9, 2002
BRIJ LAL Vs. STATE OF U.P.	March 15, 2002
BRIJ MOHAN LAL SAXENA Vs. U P POWER CORPORATION LIMITED	January 24, 2002
BRIJ MOHAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER	September 10, 2002
BRIJ NANDAN Vs. DISTRICT MAGISTRATE JALAUN AT ORAI	May 21, 2002
BRIJ NATH SINGH Vs. ANPARA THERMAL PROJECT U P STATE ELECTRICITY BOARD	October 11, 2002
BRIJ PAL Vs. STATE OF U P	December 10, 2002
BRIJ PAL SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE FAST TRACK COURT NO 4 SAHARANPUR	July 15, 2002
BRIJESH KUMAR Vs. STATE OF UTTAR PRADESH	September 26, 2002
BRIJESH KUMAR GUPTA Vs. POONAM GUPTA	July 17, 2002
BUCKEYE BATTERIES P LTD Vs. OFFICIAL LIQUIDATOR	March 19, 2002
BUNDU KHAN Vs. VIIITH ADDITIONAL DISTRICT JUDGE MEERUT	July 10, 2002
C L SAGAR ADVOCATE Vs. MAYAWATI	September 24, 2002
CANNON INDIA PVT LTD Vs. STATE OF U P	December 2, 2002
CANTONMENT BOARD MEERUT Vs. ST JOHNS SCHOOL MEERUT CANTT	July 17, 2002
CANTONMENT BOARD, BAREILLY AND ANOTHER Vs. JHANKAR SINGH YADAV	October 22, 2002
CAPITAL POWER SYSTEMS LIMITED Vs. COMMISSIONER OF TRADE TAX	August 23, 2002
CAPT SATENDRA KUMAR Vs. UNION OF INDIA	March 7, 2002
CAWNPORE CHEMICAL WORKS P LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	April 26, 2002
CAWNPORE METAL STORES Vs. ADDITIONAL DISTRICT MAGISTRATE/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR	April 16, 2002
CENTRAL ACADEMY SOCIETY SCHOOL Vs. RAJ KUMAR GANJUR	March 13, 2002
CHAHAT RAM Vs. STATE OF U P	October 9, 2002
CHAIRMAN SRI GOPICHAND COLLEGE OF PHARMACY AND MANAGEMENT Vs. PANKAJ KUMAR	September 10, 2002
CHAIRMAN U P STATE ELECTRICITY BOARD LUCKNOW Vs. PREM CHANDRA SAVITA	August 16, 2002
CHAMPA DEVI Vs. RENT CONTROL AND EVICTION OFFICER 1ST ALLAHABAD	January 11, 2002
CHAMPA DEVI AND ANR. Vs. RENT CONTROL AND EVICTION OFFICER (1ST), ALLAHABAD AND ANR.	March 15, 2002
CHAND BABU KHAN Vs. VAN SANRAKSHAK EVAM KSHETRIYA NIDESHAK BAREILLY	October 31, 2002
CHANDAN SINGH RATHI Vs. DISTRICT MAGISTRATE	May 10, 2002
CHANDRA BHUSHAN DWIVEDI Vs. RAJYAPAL U P	April 22, 2002
CHANDRA DEO Vs. STATE BANK OF INDIA	October 11, 2002
CHANDRA MOHAN SINGHAL Vs. STATE OF U P	December 5, 2002
CHANDRA MOHAN SINGHAL Vs. STATE OF U.P.	July 25, 2002
CHANDRA PAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE BULANDSHAHR	April 9, 2002
CHANDRA PAL SINGH Vs. UNION OF INDIA	August 20, 2002
CHANDRA PAL SINGH Vs. PARHLAD SINGH	July 23, 2002
CHANDRA PRAKASH AND OTHERS Vs. PRESCRIBED AUTHORITY, DEORIA AND OTHERS	July 30, 2002
CHANDRA PRAKASH ARORA Vs. PARVEEN KUMAR	January 8, 2002
CHANDRA PRATAP SINGH Vs. STATE OF U P	September 3, 2002
CHANDRA PRATAP SINGH Vs. STATE OF U.P. AND ANOTHER	September 9, 2002
CHANDRA SEKHAR TIWARI Vs. STATE PUBLIC SERVICES TRIBUNAL LUCKNOW	March 8, 2002
CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. COURT OF WORKMEN COMPENSATION COMMISSIONER	July 19, 2002
CHANDRA SHEKHAR MISRA Vs. SACHIV NAGAR VIKAS	August 21, 2002
CHANDRA SHEKHAR SINGH Vs. SHIKSHA PRASARINI SABHA JAHURABAD	August 27, 2002
CHANDRA SYNTHETICS LTD Vs. STATE OF ALLAHABAD	February 18, 2002
CHANDRAJIT RAJ BHAR Vs. DISTRICT MAGISTRATE PILIBHIT	January 7, 2002
CHANDRIKA PRASAD Vs. STATE OF U P	August 29, 2002
CHARAN LAL Vs. STATE OF U P	April 18, 2002
CHARAN SINGH Vs. UNION OF INDIA	September 2, 2002
CHATRAPAL Vs. STATE OF U P	December 13, 2002
CHATURVEDI STEEL LTD Vs. U P STATE ELECTRICITY BOARD	March 20, 2002
CHHABINATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	February 28, 2002
CHHAJOO Vs. STATE	January 17, 2002
CHHAN GURI Vs. CHIEF REVENUE OFFICER/DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	May 17, 2002
CHHEDA LAL Vs. STATE OF U P	January 21, 2002
CHHEDA LAL Vs. STATE OF U P	December 10, 2002
CHHOTEY LAL PASI Vs. STATE OF U P	November 18, 2002
CHHOTKAN Vs. STATE OF U P	November 13, 2002
CHHOTKAN PRASAD Vs. CHIEF SECRETARY PANCHAYATI RAJ	November 15, 2002
CHIRAUNJI LAL Vs. STATE OF U P	February 6, 2002
CHIRAUNJI LAL Vs. STATE OF U.P. AND OTHERS	March 6, 2002
CHOTEY LAL Vs. STATE OF U P	August 9, 2002
CLASSIC RUGS PVT LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT	April 10, 2002
COL RANJIT PRASAD Vs. STATE OF U P	October 25, 2002
COLLINS S J Vs. DISTRICT CO OPERATIVE BANK LIMITED MAHOBA	April 16, 2002
COMMISSIONER Vs. JASWANT SUGAR MILLS LTD	October 3, 2002
COMMISSIONER MEERUT DIVISION MEERUT Vs. JASWANT SUGAR MILLS LTD	March 10, 2002
COMMISSIONER OF INCOME TAX Vs. GOPI NATH MADAN MOHAN	January 21, 2002
COMMISSIONER OF INCOME TAX Vs. AGRA CARPET MUSEUM	January 15, 2002
COMMISSIONER OF INCOME TAX Vs. BHASIN CONSTRUCTION CO P LTD	July 25, 2002
COMMISSIONER OF INCOME TAX Vs. GANGA COLD STORAGE	July 9, 2002
COMMISSIONER OF INCOME TAX Vs. KRISHAK SAHKARI GANNA SAMITI LIMITED	October 9, 2002
COMMISSIONER OF INCOME TAX Vs. C L GUPTA AND SONS	November 21, 2002
COMMISSIONER OF INCOME TAX Vs. SARDAR CLOTH HOUSE	December 10, 2002
COMMISSIONER OF INCOME TAX Vs. K WADHUMAL AND SONS	December 5, 2002
COMMISSIONER OF INCOME TAX Vs. ADARSH INDUSTRIES	December 7, 2002
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER AND SONS	December 7, 2002
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL JAGAN NATH	December 7, 2002
COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH ASSOCIATES	December 9, 2002
COMMISSIONER OF INCOME TAX Vs. AMAR IRON STORES	December 13, 2002
COMMISSIONER OF INCOME TAX Vs. UNITED TIN FACTORY	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. A D QURESHI	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. RAM BABU KAPOOR CHAND	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH VAISH	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. DHARAM KIRTI SARAN SATISH CHANDRA	December 5, 2002
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION LTD	December 4, 2002
COMMISSIONER OF INCOME TAX Vs. BRIJ NANDAN PRASAD DEEN DAYAL	December 17, 2002
COMMISSIONER OF INCOME TAX Vs. SARDAR INDUSTRIES	December 17, 2002
COMMISSIONER OF INCOME TAX Vs. CHANDRA METAL AND CO	December 17, 2002
COMMISSIONER OF INCOME TAX ALLAHABAD Vs. AJAY SINGH	September 25, 2002
COMMISSIONER OF SALES TAX Vs. PRAKASH CHANDRA NARENDRA KUMAR	December 5, 2002
COMMISSIONER OF TRADE TAX Vs. NEW BRIJ SUDH DESHI GHEE STORE	September 12, 2002
COMMISSIONER OF WEALTH TAX Vs. PUSHPAWATI DEVI SINGHANIA	December 12, 2002
COMMISSIONER OF WEALTH TAX Vs. VIBHA AGRAWAL	December 11, 2002
COMMISSIONER OF WEALTH TAX Vs. LALA NARENDRA LAL	December 17, 2002
COMMISSIONER OF WEALTH TAX Vs. NIRMALA RANI	January 21, 2002
COMMISSIONER TRADE TAX Vs. BALA JI TRADERS	April 1, 2002
COMMISSIONER TRADE TAX Vs. SAKET SURGICALS INDIA PVT LTD	May 24, 2002
COMMISSIONER TRADE TAX Vs. CHAURIHA TRADERS	August 2, 2002
COMMITTEE OF MANAGEMENT ADARSH SHRI GAURI SHANKAR SANSKRIT MAHAVIDYALAYA Vs. STATE OF U P	November 12, 2002
COMMITTEE OF MANAGEMENT BAN AWADH INTER COLLEGE Vs. STATE OF U P	May 24, 2002
COMMITTEE OF MANAGEMENT CHANDRA SHEKHAR AZAD INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION	December 5, 2002
COMMITTEE OF MANAGEMENT CHHETRIYA SAHKARI SAMITI LTD Vs. STATE OF U P	October 28, 2002
COMMITTEE OF MANAGEMENT DR AMBEDKAR SHIKSHA SADAN Vs. STATE OF U P	September 17, 2002
COMMITTEE OF MANAGEMENT DROPADI DEVI SARASWATI VIDYA MANDIR INTER COLLEGE Vs. REGIONAL JOINT DIRECTOR OF EDUCATION	May 23, 2002
COMMITTEE OF MANAGEMENT J V JAIN COLLEGE Vs. CHAUDHARY CHARAN SINGH UNIVERSITY	October 11, 2002
COMMITTEE OF MANAGEMENT LAKSHMI KANYA JUNIOR HIGH SCHOOL Vs. STATE OF U P	August 29, 2002
COMMITTEE OF MANAGEMENT M A H INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR	April 30, 2002
COMMITTEE OF MANAGEMENT MAHARAJ SINGH POST GRADUATE COLLEGE SAHARANPUR Vs. DIRECTOR OF EDUCATION ALIASHIGHERALIAS U P ALLAHABAD	September 25, 2002
COMMITTEE OF MANAGEMENT NAGAR SAHKARI BANK LTD Vs. REGISTRARCOOPERATIVE SOCIETIES	August 29, 2002
COMMITTEE OF MANAGEMENT NAGAR SAHKARI BANK LTD Vs. REGISTRAR COOPERATIVE SOCIETIES	March 16, 2002
COMMITTEE OF MANAGEMENT OF ADARSH INTER COLLEGE ETAWAH Vs. JOINT DIRECTOR OF EDUCATION KANPUR	April 19, 2002
COMMITTEE OF MANAGEMENT OF ADARSH SHREE VISHWANATH GURUKUL SANSKRIT Vs. VICECHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY	March 7, 2002
COMMITTEE OF MANAGEMENT OF KRISHNA VIDYA MANDIR HIGH SCHOOL Vs. JOINT DIRECTOR OF EDUCATION SAHARANPUR	March 20, 2002
Committee of Management of Krishna Vidya Mandir High School,Ka Baraut Vs. Joint Director of Education,Saharanpur Region,Saharanpur and Others	March 22, 2002
COMMITTEE OF MANAGEMENT PREM LAL SINGHANIA KANYA INTER COLLEGE Vs. DISTRICT MAGISTRATE MAHARAJGANJ	April 12, 2002
COMMITTEE OF MANAGEMENT S D P G COLLEGE Vs. V B S PURVANCHAL UNIVERSITY	December 13, 2002
COMMITTEE OF MANAGEMENT SHIKSHA PRASAR SAMITI Vs. DEPUTY REGISTRAR FIRMS SOCIETIES	July 15, 2002
COMMITTEE OF MANAGEMENT SHRI KRISHNA GEETA RASTRIYA DEGREE COLLEGE Vs. VICECHANCELLOR V B S PURVANCHAL UNIVERSITY	February 13, 2002
COMMITTEE OF MANAGEMENT SRI NARAYAN SINHA INTER COLLEGE Vs. DIRECTOR OF EDUCATION MADHYAMIK	August 1, 2002
COMMITTEE OF MANAGEMENT VEENAPADI VIDYALAYA SAMITI KANPUR NAGAR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND	October 7, 2002
COMMITTEE OF MANAGEMENT WESLEY INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS	December 12, 2002
CONSTABLE 5814 ASHISH KUMAR Vs. SUPERINTENDENT OF POLICE RAILWAYS	August 23, 2002
CONSTABLE NO 850774845 LALJI PANDEY Vs. DIRECTOR GENERAL C R P F NEW DELHI	December 12, 2002
D C M LTD Vs. STATE OF U P	September 25, 2002
D S M DEGREE COLLEGE KANTH MORADABAD Vs. ADDITIONAL DISTRICT JUDGE MORADABAD	November 11, 2002
D S M GROUP OF INDUSTRIES Vs. CHAIRMAN TRADE TAX TRIBUNAL	February 6, 2002
DABUR INDIA LTD Vs. STATE OF U P	April 10, 2002
DAL CHAND Vs. STATE OF U P	December 20, 2002
DAMBAR SINGH Vs. STATE OF UTTAR PRADESH	February 22, 2002
DAS S FRIENDS BUILDERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 13, 2002
DATA RAM Vs. STATE OF U P	November 27, 2002
DAYA NAND YADAV Vs. STATE OF U P	February 1, 2002
DAYA SHANKAR TIWARI Vs. CHIEF OF THE ARMY STAFF NEW DELHI	March 5, 2002
DAYA SHANKER SINGH Vs. STATE OF U P	January 21, 2002
DEBI DAS Vs. STATE OF UTTAR PRADESH	October 11, 2002
DEBI SAHAI Vs. STATE OF U P	January 4, 2002
DEEPAK AGARWAL Vs. STATE OF U P	April 16, 2002
DEEPAK JAIN Vs. STATE OF U P	May 17, 2002
DEEPAK KUMAR Vs. COLLECTOR GAUTAM BUDHA NAGAR	January 11, 2002
DEEPAK NIJHAWAN Vs. VI ADDL DISTRICT AND SESSIONS JUDGE BAREILLY	July 1, 2002
DEEPAK RAI Vs. UNION OF INDIA	December 11, 2002
DEEPAK SHARMA Vs. SUPERINTENDENT DISTRICT JAIL MEERUT	November 28, 2002
DELHI GATE AUTO SERVICE STATION Vs. BHARAT PETROLEUM CORPN LTD	August 29, 2002
DEO KUMAR OJHA Vs. BOARD OF DIRECTORS U P STATE WAREHOUSING CORPORATION	August 8, 2002
DEO NARAIN TEWARI Vs. CHANDRA PRAKASH JAIN	October 31, 2002
DEOPAL AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	January 10, 2002
DEPUTY DIRECTOR GENERAL Vs. SANJAY KUMAR	July 16, 2002
DEV PRASAD Vs. STATE OF UTTAR PRADESH	July 31, 2002
DEV RAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD	September 18, 2002
DEV SAHAY Vs. HONBLE HIGH COURT ALLAHABAD	July 15, 2002
DEV SHARAN KUSHWAHA Vs. STATE OF U P	October 11, 2002
DEVASHISH MUKHERJI Vs. STATE OF U P	August 13, 2002
DEVENDRA BAHADUR SINGH Vs. STATE OF U P	October 19, 2002
DEVENDRA KUMAR Vs. STATE OF U.P. AND OTHERS	August 28, 2002
DEVENDRA KUMAR JAIN Vs. CHANDRA SAIN JAIN AND OTHERS	July 10, 2002
DEVENDRA KUMAR SOMANI Vs. RAJENDRA KUMAR SOMANI	December 20, 2002
DEVI CHARAN AND OTHERS. Vs. STATE OF U.P. AND OTHERS	August 6, 2002
DEVI PRASAD Vs. STATE OF U P	August 26, 2002
DEVI PRASAD RAI Vs. STATE OF U P	August 6, 2002
DEVKI NANDAN Vs. RADHEY SHYAM	January 24, 2002
DEVKINANDAN Vs. CIVIL JUDGE SENIOR DIVISION	October 1, 2002
Dhampur Sugar Vs. State	May 2, 2002
DHAMPUR SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH	March 6, 2002
DHAMPUR SUGAR MILLSLTD Vs. STATE OF U P	March 6, 2002
DHAMSADIN Vs. SHEO BAHADUR SINGH AND OTHERS	April 30, 2002
DHAN PRAKASH CANE CRUSHER Vs. COMMISSIONER OF TRADE TAX	April 19, 2002
DHANI RAM VERMA Vs. GANNA AYUKTA	August 27, 2002
DHANPAL SINGH Vs. EXECUTIVE ENGINEER NIRMAN KHAND V U P AVAS EVAM VIKAS PARISHAD	July 24, 2002
DHARAM PAL SINGH Vs. STATE OF U P	August 28, 2002
DHARAM PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	September 5, 2002
DHARAM VIR SINGH Vs. STATE OF U P	December 7, 2002
DHARAMBIR Vs. STATE OF U P	October 24, 2002
DHARMENDRA KUMAR SINGH Vs. STATE OF U P	January 18, 2002
DHARMENDRA KUMAR TIWARI Vs. STATE OF U P	April 2, 2002
DHARMENDRA SHUKLA Vs. STATE OF U P	April 11, 2002
DHEER SINGH Vs. DIOS MEERUT	October 25, 2002
DHEERAJ KUMAR Vs. KIRAN DEVI	May 24, 2002
DHIRAJ KUMAR DIXIT Vs. GENERAL MANAGER PERSONNEL UCO BANK	July 31, 2002
DHIRENDRA CHATURVEDI Vs. STATE OF U P	March 14, 2002
DHIRENDRA PRATAP SINGH Vs. UNION PUBLIC SERVICE COMMISSION NEW DELHI	May 8, 2002
DHIWAR SAMAJ SAMITI Vs. STATE OF U P	August 7, 2002
DHRUV JI PANDEY Vs. STATE OF U P	February 27, 2002
DHRUV NARAIN PANDEY Vs. STATE OF U P	April 1, 2002
DHRUVA CHANDRA DWIVEDI Vs. ADDITIONAL REGISTRAR ADMN COOPERATIVE SOCIETIES	August 8, 2002
DIBIYA Vs. SAHAYAK SANCHALAK CHAKBANDI	January 18, 2002
DILIP KUMAR BAJAJ Vs. PRADEEP KUMAR BAJAJ	December 5, 2002
DILIP KUMAR DWIVEDI Vs. STATE OF U P	October 11, 2002
DINANATH VERMA Vs. GOKARAN	April 12, 2002
DINESH Vs. BOARD OF REVENUE	February 8, 2002
DINESH CHANDRA Vs. BAL KISHAN MISRA	May 6, 2002
DINESH CHANDRA Vs. MULAKH RAJ	August 1, 2002
DINESH PRATAP SINGH Vs. REGIONAL DEPUTY LABOUR COMMISSIONER	August 21, 2002
DINESH SINGH Vs. DIRECTOR INSTITUTE OF MEDICAL SCIENCES B H U	January 25, 2002
DINESH YADAV Vs. STATE OF UTTAR PRADESH	October 1, 2002
DINESH YADAVA Vs. STATE OF U P	September 11, 2002
DIRECTOR MANDI PARISHAD Vs. SOHAN LAL	November 21, 2002
DISTRICT CO OPERATIVE BANK LTD Vs. BADRI RAM	August 21, 2002
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. RAM PRASAD	August 6, 2002
DIVYA SINGH Vs. CHIEF EXECUTIVE AND SECRETARY COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION	July 19, 2002
DIWAKAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD	May 23, 2002
DIWAKAR VISHWAKARMA Vs. DIVISIONAL FOREST OFFICER	October 23, 2002
DIWAN SINGH Vs. DISTRICT MAGISTRATE	August 21, 2002
DR. O.P. SINGH Vs. STATE OF U.P. AND OTHERS	August 14, 2002
DR. RADHEY SHYAM Vs. BOARD OF REVENUE U.P. AND OTHERS	April 24, 2002
DUBBAR Vs. 1ST ADDITIONAL DISTRICT JUDGE AZAMGARH	April 8, 2002
DUDH NATH MISHRA Vs. STATE OF UTTAR PRADESH	November 23, 2002
DULAL CHANDRA DAS Vs. RAVI KANT SRIVASTAVA	January 4, 2002
DURGA Vs. ELECTION COMMISSIONER STATE OF U P	March 8, 2002
DURGA PRASAD Vs. DISTRICT MAGISTRATE	January 21, 2002
DURGA SINGH Vs. STATE OF U P	July 24, 2002
ESCORTS YAMAHA MOTOR LIMITED Vs. SECRETARY BRANCH OF LABOUR SECRETARIAT GOVERNMENT OF UTTAR PRADESH	September 26, 2002
ESS BEE PACKAGERS P LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	October 31, 2002
EX NO 15147903K R GNB JAY SHIV KUSHWAHA Vs. UNION OF INDIA	April 19, 2002
EX-GNR DHARAM VIR SINGH Vs. UNION OF INDIA	May 6, 2002
EXCELLENT FOUNDARY FLUXES CO Vs. SYNDICATE BANK	January 22, 2002
EXECUTIVE ENGINEER Vs. PRESCRIBED AUTHORITY LABOUR COURT	April 10, 2002
EXECUTIVE ENGINEER U P S E B Vs. PRESCRIBED AUTHORITY	April 10, 2002
FAKHRUDDIN Vs. STATE OF U.P. AND OTHERS	July 25, 2002
FAKIR CHAND Vs. NAGAR PALIKA	September 6, 2002
FAKRE ALAM Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE	October 31, 2002
FATEH SINGH Vs. ARUN KUMAR BISWAS	September 12, 2002
FAUJDAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	January 31, 2002
FAUZDAR MALLAH Vs. DISTRICT MAGISTRATE CHANDAULI	August 29, 2002
FAZAL HAQ Vs. STATE OF U P	July 24, 2002
FLEX ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE	August 26, 2002
GAJENDRA SINGH Vs. STATE OF U P	February 7, 2002
GANDHI ASHRAM KHADI BHANDAR Vs. BRIJ NANDAN PRASAD	August 23, 2002
GANESH PRASAD DALAL DHARAM SHALA Vs. ELEVENTH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	July 4, 2002
GANESH RAM Vs. DISTRICT MAGISTRATE GHAZIPUR	October 4, 2002
GANGA PRASAD Vs. DISTRICT JUDGE, HAMIRPUR AND OTHERS	September 3, 2002
GANGA PRASAD MISRA Vs. STATE OF U.P. AND ANOTHER	September 27, 2002
GANGA RAM Vs. FOREST RANGER OFFICER KANPUR DEHAT	October 9, 2002
GANGA RAM Vs. U P MADHYAMIK SHIKSHA PARISHAD MEERUT	November 29, 2002
GANGA RAM LAVANIA Vs. SECRETARY BASIC SHIKSHA PARISHAD U P	September 11, 2002
GANGA SAGAR TIWARI Vs. STATE OF U P	October 25, 2002
GANGA SINGH Vs. RAM ADHAR DIXIT	September 18, 2002
GANGA SINGH Vs. STATE OF UTTAR PRADESH	September 5, 2002
GANGA SINGH Vs. SUPERINTENDENT OF POLICE BADAUN	May 17, 2002
GANGADHAR AND DHARNIDHAR Vs. CHAMPA DEVI	September 4, 2002
GANGESH FERTILIZERS AND CHEMICALS LTD Vs. STATE OF ALLAHABAD	February 18, 2002
GANGOTRI SAHKARI AVAS SAMITI LTD Vs. PUSHPA SAHKARI AVAS SAMITI LTD	January 10, 2002
GANI MASTER Vs. DISTRICT JUDGE VARANASI	May 9, 2002
GANI MASTER Vs. DISTRICT JUDGE VARANASI	September 5, 2002
GAON SABHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION C R O BASTI	December 3, 2002
GARIBI Vs. STATE OF UTTAR PRADESH	September 13, 2002
GAUHAR ALI Vs. DISTRICT JUDGE BALLIA	August 20, 2002
GAUR HARI YADUPATI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX	December 11, 2002
GAURI NATH Vs. STATE OF U P	April 25, 2002
GAURI SHANKER Vs. DISTRICT JUDGE MAHARAJGANJ	February 13, 2002
GAURI SHANKER Vs. STATE OF U P	October 11, 2002
GAURVI SHARMA Vs. DINESH CHANDRA GUPTA	September 6, 2002
GAYA PRASAD AND THREE Vs. STATE OF U P	October 25, 2002
GAYA PRASAD PANDEY Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD	October 4, 2002
GAYATRI PRASAD TIWARI; JAMAL AHMAD Vs. STATE OF U P	October 31, 2002
GEETA Vs. STATE OF U P	November 12, 2002
GEETA DEVI Vs. STATE OF U P	October 10, 2002
GENDAN LAL PAL Vs. LABOUR COURT	October 8, 2002
GENERAL MANAGER MODIPON FIBRE CO Vs. NARENDRA PAL GAHLOT	November 15, 2002
GHAMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 22, 2002
GHAMARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	September 22, 2002
GHANSHYAM Vs. OM SINGH DESHWAL MANAGING DIRECTOR U P BUNDELKHAND VIKAS NIGAMLTD	September 18, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ASHA PUSHP VIHAR AWAS SAMITI	October 3, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ASHA PUSP VIHAR AWAS SAMITI	October 10, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MAHBOOB ALI	October 9, 2002
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UMESH CHAND	March 5, 2002
GIRIJA SHANKER TRIVEDI Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR	April 5, 2002
GIRISH CHAND GUPTA ALIAS RAM BABU Vs. STATE OF U P	August 28, 2002
GIRJESH KUMAR SAXENA Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD	May 23, 2002
GLEXO INDIA LTD Vs. STATE OF U P	February 2, 2002
GOBARDHAN Vs. STATE OF U P	August 5, 2002
GOKUL Vs. STATE OF UTTAR PRADESH	October 26, 2002
Gokul Dairy (M/s.) and others Vs. State of U.P. and others	April 18, 2002
GOKUL DAIRY ALLAHABAD Vs. STATE OF UTTAR PRADESH	January 3, 2002
GOKUL PRASAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE ALLAHABAD	December 17, 2002
GOKUL PRASAD MISHRA Vs. UPPER MUKHYA ADHIKARI ZILA PARISHAD LALITPUR	April 11, 2002
GOKULA PRASAD TIWARI Vs. STATE OF U P	November 27, 2002
GOMTI DEVI GUPTA Vs. SURYA PRAKASH GUPTA	September 20, 2002
GOPAL JI Vs. CHIEF MEDICAL OFFICER ALLAHABAD	August 13, 2002
GOPAL LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE	July 23, 2002
GOPALI Vs. DY. DIRECTOR OF CONSOLIDATION AND ANOTHER	January 9, 2002
GOPI KRISHNA SRIVASTAVA Vs. DEPUTY HOUSING COMMISSIONER DEPUTY REGISTRAR UTTAR PRADESH AWAS EVAM VIKAS PARISHAD	January 10, 2002
GORE LAL Vs. STATE OF U P	July 31, 2002
GOVARDHAN DAS AGARWAL Vs. VTH ADDL DISTRICT JUDGE JHANSI	August 7, 2002
GOVIND BALLABH JOSHI Vs. STATE BANK OF INDIA	January 8, 2002
GOVIND PRASAD Vs. RENT CONTROL AND EVICTION OFFICER	March 22, 2002
GOVIND PRASAD GUPTA Vs. MANAGING DIRECTOR U P STATE FINANCIAL CORPORATION	July 23, 2002
GREENFIELD CORPORATION LTD Vs. U P FINANCIAL CORPORATION	May 14, 2002
GULAB Vs. BOARD OF REVENUE	March 16, 2002
GULAB CHAND UPADHYAYA Vs. STATE OF UTTAR PRADESH	February 20, 2002
GULAB SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE	October 31, 2002
GUPTA GRAIN MERCHANT Vs. COMMISSIONER OF TRADE TAX	April 30, 2002
GUPTA NATIONAL RADIOS AND ELECTRIC HOUSE Vs. SAGARMAL ARORA	November 16, 2002
GURCHARAN INDUSTRIAL WORKS Vs. UNION OF INDIA	November 15, 2002
GURCHARAN SINGH Vs. STATE OF UTTAR PRADESH	May 23, 2002
Gurmeet Singh Vs. Harvinder Singh/State	June 27, 2002
GURUKESH BABU Vs. STATE OF U P	November 23, 2002
GYAN PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	February 28, 2002
GYAN PRAKASH SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH	April 24, 2002
GYAN PRAKASH SINGH Vs. STATE OF U P	August 21, 2002
GYAN SINGH Vs. STATE OF U P	August 26, 2002
GYAN SINGH Vs. ALLAHABAD UNIVERSITY	September 11, 2002
GYAN SINGH Vs. STATE OF U.P. AND OTHERS	March 15, 2002
GYANENDRA PRATAP SINGH Vs. UNION OF INDIA	April 24, 2002
GYANENDRA PRATAP SINGH Vs. UNION OF INDIA	April 23, 2002
H K OBERAI Vs. UNION OF INDIA UOI	March 20, 2002
H N SINGH Vs. CHAIRMAN U P STATE TEXTILE CORPORATION LTD	January 18, 2002
HABIB Vs. STATE OF U P	February 15, 2002
HABIBUR REHMAN Vs. ADDITIONAL JUDGE SMALL CAUSES PRESCRIBED AUTHORITY ALLAHABAD	April 8, 2002
HAFIZ ABDULLAH Vs. AKBAR ALI	September 20, 2002
HAFIZULLA Vs. STATE	December 13, 2002
HAKIM JI BRICK INDUSTRIES Vs. STATE OF U P	September 25, 2002
HAMIR DEO MINERALS Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD	October 1, 2002
HANEEF Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	July 17, 2002
HANUMAN PRASAD VERMA Vs. STATE OF U P	February 20, 2002
HANUMANT LAL TRIPATHI Vs. ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR	November 19, 2002
HAR PIARI DEVI GUPTA Vs. STATE OF U P	July 5, 2002
HAR PRASAD Vs. STATE OF U P	September 25, 2002
HARE KRISHNA SHARMA Vs. U.P. PUBLIC SERVICES TRIBUNAL, (I) LUCKNOW AND OTHERS	December 9, 2002
HARENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS	August 28, 2002
HARENDRA SINGH Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR	November 1, 2002
HARI BAHADUR LAKHTAKIA Vs. DISTRICT JUDGE ALLAHABAD	September 18, 2002
HARI KANT ALIAS RAJA Vs. STATE OF U P	February 15, 2002
HARI KISHUN YADAV Vs. UNION OF INDIA	December 2, 2002
HARI KRISHNA LAL Vs. ATAL BIHARI BAJPAI	January 17, 2002
HARI LAL Vs. DIRECTOR SAMAJ KALYAN	January 23, 2002
HARI OM GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE	April 5, 2002
HARI PRAKASH Vs. STATE OF U P	February 1, 2002
HARI PRAKASH SINGH @ GUDDU Vs. STATE OF U.P. AND OTHERS	July 1, 2002
HARI SHANKAR DWIVEDI Vs. U P STATE ELECTRICITY BOARD	September 18, 2002
HARI SHANKAR MISHRA Vs. COMMISSIONER JHANSI	January 21, 2002
HARIHAR MAN SINGH Vs. CHAIRMAN U P STATE ELECTRICITY BOARD	December 13, 2002
HARIHAR PRASAD Vs. LABOUR COURT VARANASI	October 23, 2002
HARIKISHAN AHUJA Vs. ADDL. DISTRICT JUDGE, BULANDSHAHR AND OTHERS	August 19, 2002
HARISH CHANDRA Vs. CHAIRMAN U P STATE YARN COMPANY LIMITED KANPUR	November 14, 2002
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH	November 29, 2002
HARISH CHANDRA AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS	January 10, 2002
HARISH CHANDRA GOYAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE AGRA	October 31, 2002
HARISH CHANDRA SINGH Vs. STATE OF U P	April 2, 2002
HARISH CHANDRA SINGH ALIASIPSALIAS Vs. UNION OF INDIA	April 11, 2002
HARISH CHANDRA TIWARI Vs. BAIJU	January 8, 2002
HARISHCHAND Vs. DISTRICT JUDGE	August 8, 2002
HARMEET KAUR Vs. ASHOK KUMAR AND OTHERS	December 20, 2002
HARNAM SINGH Vs. RAFIQ HUSSAIN	January 21, 2002
HARWINDRA KUMAR Vs. CHIEF ENGINEER KARMIK U P JAL NIGAM LUCKNOW	March 20, 2002
HASINA BIBI Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	December 9, 2002
HAZI NASIRULLAH Vs. STATE OF U P	January 15, 2002
HAZZEE Vs. PRESCRIBED AUTHORITY UNDER PANCHAYAT RAJ ACT/UP ZILA ADHIKARI	November 22, 2002
HEERA LAL Vs. REGIONAL MANAGER U P S R T C AGRA	October 11, 2002
HEINZ INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF C EX	April 26, 2002
HEM LATA AGARWAL Vs. DISTRICT INSPECTOR OF SCHOOLS	December 19, 2002
HEMRAJ SINGH Vs. STATE OF U P	October 10, 2002
HET RAM Vs. DY GENERAL MANAGER U P S R T C	August 21, 2002
HIND LAMP LIMITED Vs. DEPUTY LABOUR COMMR	May 6, 2002
HINDUSTAN AERONAUTICS LIMITED Vs. PRESIDING OFFICER LABOUR COURT II KANPUR	October 11, 2002
HIRA LAL Vs. DISTRICT JUDGE	August 7, 2002
HIRA LAL ARORA Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	May 14, 2002
HOTEL THE LAND MARK EMPLOYEES UNION Vs. U P REGISTRAR OF TRADE UNIONS	January 10, 2002
HOTI LAL AND Vs. STATE OF UTTAR PRADESH	May 10, 2002
HOTI LAL AND OTHERS Vs. ADDL. COMMISSIONER, AGRA DIVISION, AGRA	August 5, 2002
HOTILAL Vs. STATE OF UTTAR PRADESH	May 16, 2002
I G SHOES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX	August 16, 2002
I T C LTD Vs. STATE OF U P	October 23, 2002
I T I LTD Vs. UNION OF INDIA UOI	August 27, 2002
ICICI BANK LTD Vs. SIDCO LEATHERS LTD	May 24, 2002
IDRISH Vs. SECRETARY MINISTRY OF HOME AFFAIRS G O I	April 18, 2002
IFTIKHAR KHAN Vs. STATE OF U P	February 4, 2002
IMARANUL HAQ ALIAS PAPPOO Vs. UNION OF INDIA AND OTHERS	May 24, 2002
IMRAN ALI Vs. RAKISH SINGH	November 29, 2002
INAM Vs. STATE OF U P	April 26, 2002
INDERPAL Vs. STATE OF U P	January 10, 2002
INDERPAL ; PUTTI LAL Vs. STATE OF U P	October 1, 2002
INDERPAL AND Vs. STATE OF UTTAR PRADESH	January 10, 2002
INDIAN OVERSEAS BANK Vs. VIIITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	March 8, 2002
INDIAN TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX	May 16, 2002
INDIRA AGNIHOTRI KUMARI Vs. AGRA UNIVERSITY	August 28, 2002
INDRA DEV TIWARI Vs. CHANCELLOR, NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.	October 3, 2002
INDRA KUMAR SHUKLA Vs. ZILA BASIC SHIKSHA ADHIKARI JAUNPUR	February 11, 2002
INDRAPAL AND SURESH KUMAR Vs. UPZILADHIKARI SUBDIVISIONAL OFFICER	September 4, 2002
INDRAPAL SINGH Vs. STATE OF U P	December 9, 2002
INDRASAN Vs. STATE OF U P	April 16, 2002
INDU TRIPATHI Vs. DIRECTOR OF EDUCATION MADHYAMIC ALLAHABAD	May 24, 2002
INERMAN Vs. ADDITIONAL COMMISSIONER	August 14, 2002
INTERPRETATION OF SECTON 201 U P L R ACT Vs. STATE	August 8, 2002
IQBAL AHMAD ASSISTANT TEACHER Vs. DISTRICT INSPECTOR OF SCHOOLS	August 27, 2002
IQBAL HUSAIN Vs. DISTRICT JUDGE MORADABAD	September 24, 2002
IQBAL HUSSAIN Vs. DISTRICT MAGISTRATE BUDAUN	October 30, 2002
Islam Vs. Baur	April 2, 2002
ISRAIL Vs. STATE O	April 9, 2002
ISRAR Vs. STATE OF U.P., THROUGH THE COLLECTOR, MEERUT AND O	January 21, 2002
ISRAR AHMAD Vs. TEHSILDAR SADAR MUZAFFARNAGAR	March 15, 2002
ISRAR AHMAD S O SHAFIK AHMAD KURESHI Vs. STATE OF UTTAR PRADESH	September 5, 2002
IST ADDITIONAL DISTRICT JUDGE ARBITRATOR KIRAN SINGH MAHENDER Vs. UNION OF INDIA UOIUNION OF INDIA UOI	May 22, 2002
J B KATARIYA Vs. STATE OF U P	February 14, 2002
J D POLYMERS LTD Vs. STATE OF ALLAHABAD	January 28, 2002
J P KULSRESHTHA Vs. STATE OF U P	May 10, 2002
J S BANSAL Vs. UNION OF INDIA	September 10, 2002
J S M CONSTRUCTION CO Vs. UNION OF INDIA UOI	December 2, 2002
JABBAR TAILOR MASTER Vs. DISTRICT JUDGE VARANASI	March 18, 2002
JAG PAL SINGH BHATT Vs. STATE OF U P	February 1, 2002
JAGANNATH Vs. STATE OF UTTAR PRADESH	November 19, 2002
JAGAT MOHAN MISHRA Vs. STATE OF U P	October 1, 2002
JAGAT NARAIN Vs. DISTRICT JUDGE MAINPURI	August 16, 2002
JAGDEO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	February 13, 2002
JAGDISH Vs. DISTRICT JUDGE	November 25, 2002
JAGDISH Vs. DISTRICT JUDGE KANPUR	January 23, 2002
JAGDISH CHANDRA Vs. ARVIND SINGH	October 8, 2002
JAGDISH PRASAD Vs. STATE OF U.P. AND ANOTHER	November 21, 2002
JAGDISH SINGH Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS	October 31, 2002
JAGDISH SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE F/R/DEPUTY DIRECTOR OF CONSOLIDATION MAHARAJGANJ	October 1, 2002
JAI HIND BOTTLING COMPANY P LTD Vs. COMMR APPEALS C EX	August 7, 2002
JAI KARAN Vs. STATE OF UTTAR PRADESH	August 7, 2002
JAI NANDINI ALIAS NANDINI Vs. LIFE INSURANCE CORPORATION OF INDIA	April 11, 2002
JAI NARAIN Vs. STATE OF UTTAR PRADESH	August 14, 2002
JAI NARAIN AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER	May 9, 2002
JAI NARAIN DUBEY Vs. DIRECTOR OF EDUCATION	July 31, 2002
JAI NARAIN RATHORE Vs. STATE OF U P	October 25, 2002
JAI PRAKASH Vs. GULAB SINGH RATHOR	January 15, 2002
JAI PRAKASH Vs. DISTRICT MAGISTRATE COLLECTOR CHANDAULI	September 22, 2002
JAI PRAKASH KASANA Vs. STATE OF U P	February 27, 2002
JAI PRAKASH RAI Vs. STATE OF U P	January 17, 2002
JAI SHANKAR TRIPATHI Vs. COMMANDANT RAILWAY PROTECTION FORCE	October 11, 2002
JAI SINGH Vs. SHAKUNTALA	March 14, 2002
JAI SINGH YADAV Vs. UNION OF INDIA	December 5, 2002
JAIKARAN Vs. STATE OF U P	February 14, 2002
JAISI RAM Vs. STATE OF U P	July 31, 2002
JALAN CASTINGS ALIASPVT ALIAS LTD Vs. CENTRAL EXCISE AND GOLD ALIASCONTROLALIAS APPELLATE TRIBUNAL ALIASCEGATALIAS NEW DELHI	March 21, 2002
JALIL Vs. STATE OF U P	February 1, 2002
JAMAL Vs. IQBAL	November 12, 2002
JAMIL AHMED Vs. INDUSTRIAL DEVELOPMENT COMMISSIONER AND PRINCIPAL SECRETARY	July 3, 2002
JAMILUDDIN Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE	November 13, 2002
JAMIRUDDIN Vs. DISTRICT MAGISTRATE	October 28, 2002
JAMUNA MARKETING PVT LTD Vs. BHARAT SANCHAR NIGAM LTD	November 13, 2002
JAMUNA PRASAD Vs. STATE OF UTTAR PRADESH	January 21, 2002
Jan Mohammad Vs. Baboo Lal	May 21, 2002
JANARDAN PRASAD RAI Vs. DISTRICT INSPECTOR OF SCHOOLS BALLIA	April 26, 2002
JANRAIL SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	January 22, 2002
JANTA INTER COLLEGE Vs. STATE OF U.P.	August 13, 2002
Jarnail Singh Vs. State	May 20, 2002
JAY PRAKASH MISHRA Vs. STATE OF U P	April 30, 2002
JAY SHIV KUSHWAHA Vs. UNION OF INDIA	April 19, 2002
JEEVAN JI MEHROTRA Vs. APPROPRIATE AUTHORITY	September 12, 2002
Jhamman/Ulfat Rai Vs. Ulfat Rai/Jhamman	October 31, 2002
JHAPSE Vs. SITA RAM	April 22, 2002
JHARKHANDEY SINGH Vs. ADDITIONAL DIRECTOR OF EDUCATION SECONDARY	May 23, 2002
JHINKOO Vs. STATE OF U P	May 9, 2002
JHURI SINGH Vs. RAM KUMAR SINGH	April 10, 2002
JITENDRA KUMAR Vs. STATE OF U P	January 8, 2002
JITENDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER	January 31, 2002
JITENDRA SINGH KUSHWAHA Vs. SEVENTH ADDL. CHIEF METROPOLITAN MAGISTRATE, KANPUR NAGAR AND ANOTHER	July 31, 2002
JITENDRA SRIVASTAVA Vs. UNION OF INDIA UOI	April 17, 2002
JIYA LAL PANDEY Vs. COMMANDANT R P F N R LUCKNOW	January 4, 2002
JOGENDRA PAL SINGH Vs. SUPERINTENDENT OF POST OFFICERS AGRA DIVISION AGRA	April 11, 2002
JUMMAN KHAN Vs. STATE OF U P	July 19, 2002
JWALA SINGH KANCHHI Vs. STATE OF UTTAR PRADESH	September 30, 2002
K B JEWELLERS AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 28, 2002
K K DUTTA Vs. MANAGING DIRECTOR U P COOPERATIVE SPINNING MILLS FEDERATION LTD	January 9, 2002
K K KAMANI Vs. MOTILAL PADAMPAT UDYOG LTD	January 18, 2002
Kadeer Husain Vs. Munni Begum	March 19, 2002
KAILASH CHAND JAIN Vs. U P FINANCIAL CORPORATION	July 19, 2002
KAILASH CHAND SINGHAL Vs. KRISHNA JANAM ASTHAN MATHURA	December 13, 2002
KAILASH MILLS Vs. COMMISSIONER OF INCOME TAX	December 11, 2002
KAILASH NARAIN Vs. STATE OF U P	April 15, 2002
KAILASH NATH Vs. DISTRICT MAGISTRATE MIRZAPUR	September 13, 2002
KAILASH NATH TIWARI Vs. UNION OF INDIA	January 9, 2002
KAILASH PRAKASH YADAV Vs. VICE CHANCELLOR B H U	October 3, 2002
KAILASH SINGH Vs. ASSISTANT REGIONAL TRANSPORT OFFICER ADMINISTRATION	July 15, 2002
KALI CHARAN Vs. STATE OF U P	September 9, 2002
KALI PRASAD PATWA Vs. STATE OF U P	February 26, 2002
KALIDIN Vs. MATA PRASAD	August 26, 2002
KALIKA RAM Vs. STATE OF U P	August 1, 2002
KAMATA Vs. VTH ADDITIONAL DISTRICT JUDGE FATEHPUR	April 22, 2002
KAMESHWAR NATH MITHLESH AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 20, 2002
KAMLA Vs. STATE OF U P	December 19, 2002
KAMLA DEVI KHETAN Vs. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR	January 6, 2002
KAMLAKAR UPADHYA Vs. STATE OF U P	January 21, 2002
KAMLAPATI MISRA Vs. STATE OF UTTAR PRADESH	January 18, 2002
KAMLESH Vs. STATE OF U P	April 9, 2002
KAMLESH Vs. TEKCHAND	July 17, 2002
KAMLESH Vs. STATE OF UTTAR PRADESH	May 17, 2002
KAMLESH Vs. STATE OF U P	October 30, 2002
KAMRUL HAQ Vs. VITH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS	August 6, 2002
KAMTA Vs. STATE	September 2, 2002
KAMTA PRASAD Vs. DISTRICT JUDGE	August 21, 2002
KAMTA PRASAD AND ANOTHER Vs. XVTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER	August 27, 2002
KANEEZ HASRAT UL NISA Vs. CHIEF ENGINEER U P POWER CORPORATION LTD	October 29, 2002
KANGAL Vs. ATWARIYA DEVI	January 7, 2002
KANHAIYA LAL Vs. TOWN EDUCATION SOCIETY	August 1, 2002
KANHAIYA LAL Vs. VISWANATH PRASAD	September 17, 2002
KANISHKA PANDEY Vs. SETH ANANDRAM JAIPURIA SCHOOL	September 3, 2002
KANPUR GAS AND ALLIED AGENCIES Vs. RADHA KISHAN TEMPLE TRUST	October 9, 2002
KANSA ALIAS KANSRAJ Vs. STATE OF UTTAR PRADESH	February 1, 2002
KANT Vs. STATE OF UTTAR PRADESH	October 31, 2002
KAPIL GUPTA Vs. MADHYAMIC SHIKSHA PARISHAD	October 9, 2002
KAPIL KUMAR Vs. STATE OF U P	December 3, 2002
KARAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION ALIGARH	November 23, 2002
KARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH	September 23, 2002
KARESHPAL ALIAS BILLU Vs. DISTRICT MAGISTRATE MEERUT	January 25, 2002
KARIYA ALIAS LAHARI PRASAD Vs. STATE OF U P	November 14, 2002
KASHFUL HUDA Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2	October 28, 2002
KASHI PRASAD MISHRA Vs. DEPUTY GENERAL MANAGER CENTRAL ZONE U P S R T C	October 25, 2002
KATWARU Vs. SPECIAL SECRETARY INDUSTRIAL DEVELOPMENT ANUBHAG U P GOVT	January 11, 2002
KAVINDRA KUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD	October 31, 2002
KESHAV PRASAD LAL Vs. STATE OF U P	March 14, 2002
KESHAV PRASAD PATHAK Vs. STATE OF U P	April 9, 2002
KESHAV PRASAD TIWARI Vs. MARWARI INTERMEDIATE COLLEGE ALIAS MAHARAJA AGRASEN INTER COLLEGE	August 27, 2002
KESHAV SINGH Vs. UNION OF INDIA	July 16, 2002
KETUKA Vs. MATHURA	July 31, 2002
KHADERU Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS	July 29, 2002
KHAIRATI Vs. DIVISIONAL COMMISSIONER MEERUT DIVISION MEERUT	January 24, 2002
KHAITAN FERTILIZERS ALIASA UNIT OF RAMPUR FERTILIZERS LTD Vs. DY LABOUR COMMISSIONER MORADABAD	October 31, 2002
KHALID MUKHTAR Vs. BUCKEYE BATTERIES PRIVATE LTD	March 19, 2002
KHALIL USMANI Vs. TRADE TAX TRIBUNAL BENCH II AGRA	August 16, 2002
KHALILUR RAHMAN Vs. NOOR JAHAN ALIAS NOORI	December 3, 2002
KHANDELWAL CEMENTS LIMITED Vs. CEGAT AND CCE	April 29, 2002
KHEM RAJ AND OTHERS Vs. ADDL. DIRECTOR CONSOLIDATION, HAMIRPUR AND OTHERS	February 27, 2002
KHEMA AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 20, 2002
KHEWA RAM BAJPEYEE Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL CITY MAGISTRATE-1ST KANPUR NAGAR	April 1, 2002
KHUBI RAM Vs. IVTH ADDITIONAL DISTRICT JUDGE JHANSI	September 13, 2002
KHUSHI RAM Vs. ADHISHASHI ABHIYANTA	July 17, 2002
KIRAN BALA VERMA Vs. STATE OF U P	February 13, 2002
KISAN CO OP SUGAR FACTORY LTD Vs. STATE OF U P	June 26, 2002
KISAN MINI MODERN RICE MILL AND FOODS Vs. SECRETARY KRISHI UTPADAN MANDI SAMITI	October 9, 2002
KISAN SAHKARI CHINI MILLSLTD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR	October 11, 2002
KISHAN Vs. DIVISIONAL COMMISSIONER AGRA	January 31, 2002
KISHAN LAL Vs. RADHEY SHYAM	February 14, 2002
KISHAN SEWA SAHKARI SAMITI LTD. Vs. DISTRICT MAGISTRATE/LICENSING OFFICER, COLD STORAGES, FAIZABAD AND OTHERS	September 11, 2002
KISHORA ALIAS DEEPA Vs. DY. DIRECTOR OF CONSOLIDATION, KUSHINAGAR AND OTHE	January 9, 2002
KISHORI LAL AGARWAL Vs. RAM CHANDRA SINDHI	May 23, 2002
KISHORI PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE VARANASI	October 30, 2002
KISHWAR JAHAN Vs. STATE OF U P	October 26, 2002
KM ARCHANA GUPTA Vs. JOINT DIRECTOR OF EDUCATION BAREILLY	May 7, 2002
KM MANI PANDEY Vs. COMMITTEE OF MANAGEMENT RAJA RAM MAHILA INTER COLLEGE	July 31, 2002
KM MONICA KUMAR Vs. CHOWDHURY CHARAN SINGH UNIVERSITY MEERUT	March 4, 2002
KM NOKHA Vs. STATE	October 28, 2002
KM PALLAI GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	October 9, 2002
KM REKHA RANI Vs. DEPUTY DIRECTOR OF EDUCATION	August 14, 2002
KM. MEENA SHARMA Vs. SECRETARY, MADHYAMIK SHIKSHA PARISHAD	September 16, 2002
KOMAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA	October 11, 2002
KR OM AUTAR Vs. DISTRICT COMMANDANT HOME GUARD	July 8, 2002
KRIPAL PURI Vs. DISTRICT CANE OFFICER	August 19, 2002
KRISHI UTPADAN MANDI SAMITI Vs. OM PRAKASH	September 4, 2002
KRISHI UTPADAN MANDI SAMITI Vs. HEINZ INDIALTD	February 18, 2002
KRISHI UTPADAN MANDI SAMITI ALIGARH Vs. HEINZ INDIA LIMITED	April 24, 2002
KRISHNA AVATAR Vs. VIMLA	October 23, 2002
KRISHNA DEVI Vs. ADDITIONAL DISTRICT JUDGE	July 5, 2002
KRISHNA KANT TIWARI Vs. STATE OF U P	January 8, 2002
KRISHNA KANT TRIVEDI Vs. STATE OF U P	May 10, 2002
KRISHNA KANTI Vs. DISTRICT JUDGE SHRAWASTI	August 26, 2002
KRISHNA KUMAR Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE PILIBHIT	March 8, 2002
KRISHNA KUMAR Vs. CHAMPA DEVI	August 27, 2002
KRISHNA KUMAR PANDEY Vs. REGIONAL MANAGER U P S R T C ALLAHABAD	August 12, 2002
KRISHNA KUMAR UPADHYAYA Vs. STATE OF UTTAR PRADESH	May 15, 2002
KRISHNA MASTER Vs. STATE OF UTTAR PRADESH	April 12, 2002
KRISHNA MOHINI SAXENA Vs. U P MADHYAMIC SIKSHA SEVA CHAYAN BOARD ALLAHABAD	May 15, 2002
KRISHNA MURARI Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE	May 2, 2002
KRISHNA RAJ Vs. STATE	July 10, 2002
KRISHNA RICE AND DAL MILL Vs. FOOD COMMISSIONER FOOD SECRETARY	July 5, 2002
KRISHNA SWAROOP SRIVASTAVA Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR NAGAR	May 17, 2002
KULDEEP @ KALLU Vs. STATE OF U.P.	March 11, 2002
KULDEEP CHAND KAPOOR Vs. STATE OF U P	March 20, 2002
KULDEEP SINGH Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS	July 9, 2002
KUMAR GANDHRVA Vs. PRINCIPAL M M M ENGG COLLEGE GORAKHPUR	December 4, 2002
KUMKUM SAXENA Vs. SESSIONS JUDGE RAMPUR	September 17, 2002
KUNDAN COLD STORAGE Vs. LICENSING OFFICER FARRUKHABAD	January 28, 2002
KUNWAR BALDEVJI Vs. XITH ADDL. DISTRICT JUDGE, BULANDSHAHR AND OTHERS	September 10, 2002
KUNWAR PAL Vs. APPLICANTS V STATE OF U P	February 26, 2002
KUNWAR SACHINDER PRASAD NARAIN SINGH Vs. COMMISSIONER OF CONSOLIDATION, LUCKNOW AND OTHERS	January 8, 2002
KUNWARPAL SHARMA Vs. STATE OF U P	August 4, 2002
KUNWARPAL SHARMA Vs. STATE OF UTTAR PRADESH	September 4, 2002
KUSHAL Vs. STATE OF UTTAR PRADESH	November 29, 2002
KUSUM BHARVAWA AND OTHERS Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (COURT NO. 10), KANPUR NAGAR AND OTHERS	May 22, 2002
KUSUM LATA UJALAYAN Vs. JOINT DIRECTOR OF EDUCATION	August 8, 2002
LACHCHHU Vs. STATE OF UTTAR PRADESH	September 6, 2002
LADY DR NIRMAL KUSHWAHA Vs. KAILASHNATH AGARWAL	February 14, 2002
LAKHAN SINGH Vs. SUB DIVISIONAL MAGISTRATE	October 28, 2002
LAKHAN SINGH Vs. STATE OF U.P.	September 5, 2002
LAKSHMI NARAYAN SHUKLA Vs. JOINT DIRECTOR OF EDUCATION BASTI	January 22, 2002
LAL BAHADUR Vs. STATE OF U P	February 25, 2002
LAL BAHADUR Vs. IIND ADDL MUNSIF FATEHPUR	April 26, 2002
LAL BAHADUR Vs. KRISHI UTPADAN MANDI SAMITI	October 26, 2002
LAL CHANDRA Vs. STATE OF U P	July 24, 2002
LAL CHANDRA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	April 2, 2002
LAL DHARI YADAV Vs. REGIONAL MANAGER U P S R T C	August 28, 2002
LAL JI YADAV ALIAS LALIT KUMAR Vs. STATE OF U P	December 16, 2002
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION CO LTD	May 17, 2002
LAL MOHAN MINOR Vs. STATE OF U P	February 13, 2002
LAL SINGH AND ANOTHER Vs. D.D.C. AND OTHERS	October 4, 2002
LALJI SHUKLA Vs. ELECTION COMMISSION OF INDIA	January 16, 2002
LALJI SINGH YADAV Vs. PRESIDING OFFICER LABOUR COURT	October 4, 2002
LALLAN Vs. SPECIAL JUDGE JAUNPUR	October 9, 2002
LALLAN GOSWAMI ALIAS AJAYNATH GOSWAMI Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD	September 30, 2002
LALLAN RAI Vs. STATE OF UTTAR PRADESH	March 20, 2002
LALLU Vs. STATE OF U P	August 26, 2002
LALOO KASHYAP Vs. J K CHEMICALS AND FERTILIZERS FACTORY	November 13, 2002
LALTA PRASAD Vs. STATE OF U P	November 14, 2002
LALTI DEVI Vs. COMMISSIONER GORAKHPUR	October 31, 2002
LATOARI SINGH Vs. CHAIRMAN ALIAGARH GRAMIN BANK ALIAGARH	February 3, 2002
LATOORI SINGH Vs. CHAIRMAN ALIGARH GRAMIN BANK	December 3, 2002
LAWYERS CO OPERATIVE HOUSING SOCIETY LTD Vs. KRISHNA GRIH NIRMAN SAMITI LTD	August 14, 2002
LAXMAN KUMAR GUPTA Vs. STATE OF U P	May 20, 2002
LAXMI CHAND Vs. IST ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	April 16, 2002
LAXMI DEVI (SMT.) Vs. VITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	March 15, 2002
LAXMI SHANKER MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS	September 27, 2002
LAXMI SHANKER PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS	May 24, 2002
LAXMIRATTAN COTTON MILLS Vs. LABOUR COURT IV U P KANPUR	February 1, 2002
LILY CHEMICALS P LTD Vs. CHAIRPERSON DEBTS RECOVERY APPELLATE TRIBUNAL ALLAHABAD	January 18, 2002
LT CO V S CHHANKER IC 38789 P Vs. UNION OF INDIA	September 26, 2002
LT COL T S PANCH NAND RAI Vs. UNION OF INDIA UOI	January 2, 2002
LUKMAN Vs. STATE OF U P	June 3, 2002
M D CHAUHAN Vs. STATE OF U P	May 20, 2002
M L CHAURASIA Vs. C V INNES	July 11, 2002
M L SIKARIA Vs. STATE OF U P	December 7, 2002
M S CARBIDE AND CHEMICALS LTD Vs. STATE	April 5, 2002
M/S NAVEEN GUN HOUSE Vs. UNION OF INDIA	December 13, 2002
M/S PEE MEDICA Vs. PRESIDING OFFICER LABOUR COURT AGRA	October 4, 2002
M/S. RAKESH AND COMPANY AND OTHERS Vs. ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER	February 7, 2002
MADAN GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS	January 1, 2002
MADAN MOHAN DAMMAMAL TRUST SOCIETY Vs. AKHIL BHARTIYA VIDYARTHI PARISHAD	December 17, 2002
MADAN PATHAK Vs. CHIEF SECURITY COMMISSIONER E R GORAKHPUR	October 26, 2002
MADANLAL GUPTA Vs. FOOD CORPORATION OF INDIA	December 3, 2002
MADARSA ARABIA MISBAHUL ULOOM AHMAD NAGAR RAMPUR Vs. ASST REGISTRAR FIRMS SOCIETIES CHITS	September 10, 2002
MADHAV PANDEY Vs. BOARD OF REVENUE	March 8, 2002
MADHAVAN PILLAI GOPINATHAN NAIR Vs. SUBBAYYAN CHETTIAR KARTHIKAYAN	July 11, 2002
MADHURI TRIPATHI SMT Vs. DISTRICT INSPECTOR OF SCHOOLS	February 8, 2002
MAGARSEN Vs. STATE OF U P	January 21, 2002
MAHABIR PRASAD PATHAK Vs. LABOUR COURT	July 25, 2002
MAHAK SINGH Vs. PRESIDING OFFICER LABOUR COURT	January 30, 2002
MAHANAND NATH TRIPATHI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS	August 13, 2002
MAHANAND SINGH Vs. DISTRICT MAGISTRATE SONEBHADRA	October 3, 2002
MAHANT PRASAD SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR	January 11, 2002
MAHAVIR SINGH MALIK Vs. STATE OF U P	August 28, 2002
MAHBOOB ALI Vs. SUPDT DISTRICT JAIL	February 6, 2002
MAHENDRA KUMAR Vs. DISTRICT MAGISTRATE	September 11, 2002
MAHENDRA NARAIN SINGH Vs. VARANASI DEVELOPMENT AUTHORITY	December 13, 2002
MAHENDRA PAL SHARMA Vs. STATE OF UTTAR PRADESH	September 25, 2002
MAHENDRA SINGH Vs. STATE OF U P	September 4, 2002
MAHENDRA SINGH Vs. STATE OF U P	April 11, 2002
MAHESH Vs. STATE OF UTTAR PRADESH	February 20, 2002
MAHESH CHAND Vs. STATE OF U P	January 7, 2002
MAHESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD	October 4, 2002
MAHESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA	March 21, 2002
MAHESH LAL Vs. UNION OF INDIA	August 27, 2002
MAHESH TIWARI Vs. STATE OF UTTAR PRADESH	January 23, 2002
MAHFOOZ AHMAD Vs. KISHAN LAL JUNEJA AND OTHERS	October 8, 2002
MAHIPAL SINGH YADAV Vs. STATE OF U P	January 9, 2002
MAJEED Vs. STATE	November 14, 2002
MAJNOO Vs. TARA CHAND	December 12, 2002
MAKKHAN LAL JAISWAL Vs. EXECUTIVE ENGINEER I AND PLANNING DIVISION ALLAHABAD	January 8, 2002
MALKA BEGUM Vs. STATE OF U P	September 24, 2002
MALKHAN SINGH ALIASTHAKURALIAS Vs. DISTRICT MAGISTRATE FATEHPUR	July 19, 2002
MAN SINGH Vs. DISTRICT ASSISTANT RAGISTRAR CO OP SOCIETIES AGRA	September 18, 2002
MANAGING COMMITTEE OF GOCHAR KRISHI INTER COLLEGE Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD	January 11, 2002
MANAWAR JAHAN Vs. REGISTRAR OF HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD	January 21, 2002
MANGALI Vs. STATE OF UTTAR PRADESH	October 4, 2002
MANGTOO RAM Vs. NAGAR SWASTHYA ADHIKARI KANPUR	September 5, 2002
MANIK RAJ Vs. STATE OF U P	September 12, 2002
MANIKESHWAR SHARMA Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD	September 30, 2002
MANISH KUMAR JAIN Vs. HARI BHAGWAN BANSAL	April 18, 2002
MANJEET SINGH Vs. ADDITIONAL DISTRICT JUDGE	May 13, 2002
MANJU VERMA (DR.) Vs. STATE OF U.P. AND OTHERS	January 23, 2002
MANNU GIRI Vs. GENERAL/CHIEF OF ARMY STAFF NEW DELHI	September 9, 2002
MANOHAR ALIAS RAM MANOHAR AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, (JUDICIAL) AND OTHE	January 22, 2002
MANOHARLAL Vs. BHOORA	September 6, 2002
MANOJ DUBEY Vs. ELECTION COMMISSION OF INDIA	February 11, 2002
MANOJ KUMAR Vs. STATE OF U P	December 4, 2002
MANOJ KUMAR Vs. STATE OF U P	September 13, 2002
Manoj Kumar Vs. State of U.P.and Others	December 4, 2002
MANOJ KUMAR DWIVEDI Vs. STATE OF U P	September 6, 2002
MANOJ KUMAR TIWARI Vs. STATE OF U P	February 28, 2002
MANSOOR AHMAD Vs. INDUSTRIAL TRIBUNAL I U P ALLAHABAD	March 8, 2002
MANVEER SINGH Vs. STATE OF U P	October 9, 2002
MAQSOOD Vs. STATE OF U P	July 19, 2002
MARKANDEY Vs. DISTRICT JUDGE MIRZAPUR	September 16, 2002
MARKANDEY SINGH Vs. STATE OF U P	March 16, 2002
MASIH UDDIN Vs. L N MISHRA DIRECTOR TECHNICAL EDUCATION U P KANPUR	October 23, 2002
MASROOR Vs. DISTRICT JUDGE SHAHJAHANPUR	April 24, 2002
MATA CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND OTHERS	July 24, 2002
MATA SARAN Vs. COLLECTOR, SANT RAVI DAS NAGAR, BHADOHI AND OTHERS	July 8, 2002
MATHURA VISHWAKARMA Vs. STATE OF U P	January 9, 2002
MATINA KHATOON D Vs. PRESCRIBED AUTHORITY	August 9, 2002
MATSYA JIVA SAHAKARI SAMITI BELEPAR Vs. SUB DIVISIONAL OFFICER MEHADAWAL	October 8, 2002
MATSYA JIVI SAHKARI SAMITI Vs. COLLECTOR/DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS	July 8, 2002
MAYA DEVI Vs. JUDGE FAMILY COURT ALLAHABAD	December 12, 2002
MAYA DEVI Vs. SPECIAL JUDGE S C S T ACT KANPUR DEHAT	January 29, 2002
MAYA RANI Vs. KUSUM KUMARI	August 1, 2002
MAYANK SRIVASTAVA Vs. INDIAN INSTITUTE OF INFORMATION TECHNOLOGY	August 8, 2002
MAYUR KATTHA INDUSTRIES Vs. STATE OF U P	January 30, 2002
MAZHAR ALAM KHAN Vs. UNION OF INDIA	December 5, 2002
MEERA Vs. STATE OF UTTAR PRADESH	August 13, 2002
Meera and Ors. Vs. State of U.P.& Ors.	August 13, 2002
MEERA KAUSHIK Vs. STATE OF U P	January 7, 2002
MEERUT DEVELOPMENT AUTHORITY, MEERUT Vs. PARSADI (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND OTHERS	September 18, 2002
MEMBER SECRETARY DIST ADMINISTRATIVE COMMITTEE U P PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY CENTRALISED SERVICE CUM SECRETARY DIST CO OPERATIVE BANK LIMIED KANPUR Vs. PRESIDING OFFICER LABOUR COURT II KANPUR NAGAR	October 3, 2002
MEWA LAL Vs. STATE OF UTTAR PRADESH	September 6, 2002
MEWA LAL Vs. STATE OF U P	February 8, 2002
MIAN GULAM JELANI Vs. ALIGARH MUSLIM UNIVERSITY	January 7, 2002
MILAL GUPTA Vs. RENT CONTROL AND EVICTION OFFICER, ALIGARH	April 9, 2002
MIRJA BARKAT ALI Vs. INSPECTOR GENERAL OF POLICE ALLAHABAD	May 24, 2002
MIRZA ASIF ALI BEG Vs. DISTRICT JUDGE	July 17, 2002
MIRZA IQBAL ASHRAF Vs. THE HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD	September 18, 2002
Mishri Lal Gupta Vs. R.C.& E.O.,Aligarh	April 9, 2002
MISHRI SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BIJNOR	October 5, 2002
MISHRI SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE BIJNOR	December 5, 2002
MISRI LAL Vs. DISTRICT BASIC EDUCATION OFFICER	July 19, 2002
MITHILESH GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS II KANPUR NAGAR	January 10, 2002
MOEL JOSHWA Vs. GORAKHPUR DEVELOPMENT AUTHORITY GORAKHPUR	September 23, 2002
MOH KALLU Vs. DY DIRECTOR OF CONSOLIDATION MORADABAD	January 25, 2002
MOHAMMAD HANIF Vs. NIYAT ADHIKARI LAGHOOVAD NYAYADHISH MEERUT	May 14, 2002
Mohammad Islam Vs. Jagan Lal etc.	January 16, 2002
MOHAMMAD JAMAN KHAN Vs. DISTRICT JUDGE	July 5, 2002
MOHAMMAD KHALID KHAN Vs. STATE OF U P	September 10, 2002
MOHAMMAD RAHMAN KHAN Vs. STATE OF UTTAR PRADESH	May 29, 2002
MOHAMMAD SALIM KHAN Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR	April 16, 2002
MOHAMMAD SULEMAN Vs. STATE OF UTTAR PRADESH	March 21, 2002
MOHAMMAD USMANUL HAQ Vs. DEPUTY COLLECTOR SADAR	January 15, 2002
MOHAMMAD YAQUB Vs. U P STATE ROAD TRANSPORT CORPORATION	January 21, 2002
MOHAMMAD YAQUB Vs. VICE CHANCELLOR OF ALIGARH MUSLIM UNIVERSITY	April 15, 2002
MOHAMMED ASHRAF Vs. SUSHRI MAYAWATI CHIEF MINISTER UTTAR PRADESH	September 18, 2002
MOHAMMED SALIM KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR	April 16, 2002
MOHAN LAL Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	March 19, 2002
MOHAN LAL ARYA Vs. UNION OF INDIA	October 4, 2002
MOHAN MEAKIN BREWERIES LTD Vs. STATE OF U P	March 15, 2002
MOHAN SINGH Vs. NIRMALA SONI	October 8, 2002
MOHAN SINGH Vs. STATE OF U P	October 4, 2002
MOHAN SINGH SHARMA Vs. STATE OF U P	October 11, 2002
MOHAN SWAROOP Vs. TEHSILDAR	February 19, 2002
MOHD AKHLAQUE KHAN Vs. MANAGING DIRECTOR VARANASI MANDAL VIKAS NIGAM LTD	November 1, 2002
MOHD AMIR Vs. STATE OF U P	May 16, 2002
MOHD ARIF KHAN Vs. STATE OF U P	January 22, 2002
MOHD AYUB Vs. STATE OF U P	January 16, 2002
MOHD AYUB Vs. VIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	January 30, 2002
MOHD HAROON Vs. DISTRICT MAGISTRATE SIDDHARTH NAGAR	September 25, 2002
MOHD ILYAS AHMAD Vs. XIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	September 26, 2002
MOHD ISLAM Vs. PRESIDING OFFICER LABOUR COURT	August 21, 2002
MOHD ISMAIL KHAN Vs. STATE OF U P	January 29, 2002
MOHD KALLU Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT MORADABAD	January 25, 2002
MOHD KHALID Vs. STATE OF U P	November 30, 2002
MOHD SHAKEEL Vs. STATE OF U P	July 8, 2002
MOHD YAQUB Vs. VICECHANCELLOR OF ALIGARH MUSLIM UNIVERSITY	April 15, 2002
MOHD YUSUF ALIAS MUNDEY Vs. UNION OF INDIA	October 29, 2002
MOHD. ASLAM Vs. ALLADDEEN AND OTHERS	May 21, 2002
MOHD. FAROOQ KHAN Vs. THE STATE OF U.P. AND OTHERS	April 26, 2002
Mohd. Idrish Vs. Mohd.Rafiq	April 5, 2002
MOHD. ISHA KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS, KUSHINAGAR AND ANOTHER	April 27, 2002
MOHD. ISLAM Vs. DY. DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHER	April 8, 2002
MOHD. ISMAIL KHAN AND OTHERS Vs. STATE OF U.P. AND ANOTHER	January 20, 2002
MOHIT KUMAR DWIVEDI Vs. MADHYAMIK SHIKSHA PARISHAD	October 3, 2002
MOIN UDDIN Vs. IVTH ADDITIONAL DISTRICT JUDGE MATHURA	May 10, 2002
MOINUDDIN Vs. BOARD OF REVENUE U P	July 29, 2002
MONIKA OHRI Vs. AMIT MISRA AND ANOHTER	July 23, 2002
MONNET INDUSTRIES LIMITED Vs. COMMISSIONER CUSTOMS AND CENTRAL EXCISE	January 23, 2002
MOOL SHANKAR SINGH Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK VARANASI	October 4, 2002
MORAD ALI Vs. UNION OF INDIA	September 17, 2002
MOTI LAL GUPTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD	February 20, 2002
MOTI PRASAD AGRAWAL Vs. PRABANDH NIDESHAK PRADESHIYA INDUSTRIAL INVESTMENT CORPORATION OF U P LTD	August 16, 2002
MOTI PRASAD AGRAWAL Vs. PRABANDH NIDESHAK P I I C U P	July 19, 2002
MRS. VEERA GRACE DE SOUZA Vs. IVTH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	July 11, 2002
MST SAJIDA BEGUM Vs. SECRETARY BASIC EDUCATION U P	January 22, 2002
MUKESH KUMAR GUPTA Vs. UNION OF INDIA	January 11, 2002
MUKESH KUMAR SHARMA Vs. D I O S MATHURA	March 21, 2002
MUKESH SINGH Vs. BANARAS STATE BANK LTD	May 15, 2002
MUKUND LAL BANARASI LAL Vs. COMMISSIONER OF SALES TAX	November 15, 2002
MUMTAZ AHMAD KHAN Vs. STATE OF U P	July 16, 2002
MUMTAZ AHMED Vs. PAKEZA CHEMICALS	November 21, 2002
MUNESH KUMARI Vs. SHEO RAJ SINGH	August 23, 2002
MUNICIPAL BOARD CHANDPUR Vs. UNION OF INDIA	May 14, 2002
MUNNA Vs. STATE	July 19, 2002
MUNNA Vs. STATE OF U P	November 30, 2002
MUNNA LAL Vs. STATE OF UTTAR PRADESH	September 6, 2002
MUNNA LAL Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR	August 5, 2002
MUNNA LAL Vs. GIRISH KUMAR	March 19, 2002
MUNNA LAL AGRAWAL Vs. STATE OF U P	April 19, 2002
MUNNA LAL SONS AND CO P LTD Vs. COMMISSIONER OF TRADE TAX	July 26, 2002
MUNNI DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY	January 23, 2002
MUNNI LAL TRIPATHI Vs. PRINCIPAL SECRETARY VIGILANCE SATARKATA ANUBHAG 3 LUCKNOW	April 17, 2002
MUNNI LAL YADAV AND OTHER Vs. DY. DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS	February 8, 2002
MURARI LAL Vs. IIIRD ADDL DISTRICT JUDGE KANPUR NAGAR	January 16, 2002
Murari Lal Vs. Ram Charan & Ors.	November 12, 2002
MURARI SHARMA Vs. STATE OF U P	July 16, 2002
MURLI COAL DEPOT Vs. COMMISSIONER TRADE TAX	November 23, 2002
MUSSARRAT ALI SHAH Vs. STATE OF U P	August 14, 2002
MUSTAFA HUSSAIN Vs. STATE OF U P	February 6, 2002
N V P CATERERS AND HOTELIERS P LTD Vs. INDIAN OIL CORPORATION LTD	August 28, 2002
NABAB Vs. STATE OF U P	July 23, 2002
NADIM KHAN Vs. STATE OF U P	May 29, 2002
NAGAI AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	January 25, 2002
NAGAR NIGAM Vs. ASSISTANT LABOUR COMMISSIONER	September 21, 2002
NAGAR NIGAM Vs. PRESIDING OFFICER LABOUR COURT	October 4, 2002
NAGAR NIGAM ALIGARH Vs. UDAI SINGH	September 20, 2002
NAGAR NIGAM AND ORS. Vs. UDAI SINGH AND ORS.	September 30, 2002
NAGAR NIGAM, ALLAHABAD, THROUGH ITS ADMINISTRATOR Vs. UMA MISHRA AND ANOTHER	January 25, 2002
NAGAR NIGAM/NAGAR MAHAPALIKA BAREILLY Vs. ASSISTANT LABOUR COMMISSIONER CUM PRESIDING OFFICER LABOUR COURT BAREILLY	September 25, 2002
NAGAR PALIKA Vs. RADHEY LAL	August 2, 2002
NAGAR PALIKA GHAZIABAD Vs. NAGAR PALIKA MALI AND SAFAI KAMGAR UNION	October 8, 2002
NAGAR PALIKA PARISHAD BHADOHI Vs. LABOUR COURT VARANASI	September 6, 2002
NAINI BAI Vs. STATE OF U P	November 28, 2002
NAJMA KHATOON Vs. U P SUNNI CENTRAL BOARD OF WAQF	September 18, 2002
NAJMA KHATOON Vs. U P SUNNI CENTRAL BOARD OF WAQF	November 18, 2002
NAJMUL HASAN RIZVI Vs. REGIONAL MANAGER U P S R T C JHANSI	July 31, 2002
Nanak Vs. Om Prakash	January 28, 2002
NAND KISHORE Vs. STATE OF UTTAR PRADESH	May 23, 2002
NAND KISHORE Vs. STATE ELECTION COMMISSION	November 15, 2002
NAND KISHORE SHARMA Vs. ADDITIONAL JUDGE SMALL CAUSES COURT ALIGARH	October 1, 2002
NAND LAL Vs. STATE OF U P	January 30, 2002
NAND LAL Vs. STATE OF UTTAR PRADESH	January 30, 2002
NAND LAL CHATURVEDI Vs. IV ADDITIONAL DISTRICT JUDGE MATHURA	April 2, 2002
NAND LAL MAURYA Vs. STATE OF U P	January 28, 2002
NAND RAM Vs. STATE OF U P	September 16, 2002
NANDITA SINGH Vs. CHANCELLOR DEEN DAYAL UPADHAYAY GORAKHPUR UNIVERSITY	January 24, 2002
NANDURAM Vs. RAMA	July 26, 2002
NANKOO Vs. NATIONAL TEXTILE CORPORATIONLTD	April 11, 2002
NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	March 4, 2002
NARAIN ENGINEERING Vs. STATE OF U P	June 13, 2002
NARAIN GUPTA Vs. GUR BACHAN SINGH SALUJA	July 8, 2002
NARAIN SINGH Vs. STATE OF UTTAR PRADESH	May 3, 2002
Narain Singh and Ors. Vs. State of U.P.	May 3, 2002
NARAYAN SONI Vs. STATE OF U P	December 5, 2002
Narendra @ Nagendra and Ors. Vs. State of U.P.	October 9, 2002
NARENDRA ALIAS NAGENDRA Vs. STATE OF U P	October 9, 2002
NARENDRA KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH	September 24, 2002
NARENDRA KUMAR JAIN Vs. SUNIL KUMAR CHAURASIA	December 5, 2002
NARENDRA KUMAR SHARMA Vs. U P STATE ROAD TRANSPORT CORPORATION	August 16, 2002
NARENDRA PRATAP SINGH Vs. DIRECTOR GENERAL OF POLICE U P	May 22, 2002
Narendra Singh @ Natey Singh and Anr. Vs. State of U.P.& Anr.	August 20, 2002
NARENDRA SINGH ALIAS NATEY SINGHAND Vs. STATE OF UTTAR PRADESH	August 20, 2002
NARESH Vs. STATE OF U P	May 24, 2002
NARESH PRATAP SINGH Vs. STATE OF U P	September 11, 2002
NARSINGH NARAIN Vs. ADDITIONAL COMMISSIONER, JHANSI MANDAL, JHANSI AND OTHERS	August 23, 2002
NASEEM AHMAD Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 3, MIRZAPUR AND OTHERS	May 23, 2002
NASEER ALIAS PULLU Vs. STATE OF U P	November 21, 2002
NASIM Vs. SENIOR SUPERINTENDENT OF POLICE SAHARANPUR	February 26, 2002
NATHU RAM AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS	January 8, 2002
NATIONAL INSURANCE CO LTD Vs. FARUKH	August 19, 2002
NATIONAL INSURANCE CO LTD Vs. NITMALA TEWARI	November 25, 2002
NATIONAL INSURANCE CO LTD Vs. KRISHAN MEHTA	November 27, 2002
NATIONAL INSURANCE CO LTD Vs. SITA RAM	November 19, 2002
NATIONAL INSURANCE CO LTD Vs. PRAMOD KUMAR SRIVASTAVA	November 21, 2002
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR SRIVASTAVA	November 21, 2002
NATIONAL INSURANCE CO LTD Vs. SAVITRI DEVI	December 2, 2002
NATIONAL INSURANCE CO LTD Vs. BRIJ PAL SINGH	December 13, 2002
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR SACHDEVA	December 16, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA DEVI	November 18, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. MAINA DEVI	November 12, 2002
NATIONAL INSURANCE COMPANY LTD Vs. RAM BAHADUR SHARMA	December 2, 2002
NATIONAL INSURANCE COMPANY LTD Vs. GYAN PRAKASH JINDAL	December 4, 2002
NATIONAL INSURANCE COMPANY LTD Vs. REKHA DEVI	November 25, 2002
NATIONAL TALKIES Vs. DISTRICT MAGISTRATE LICENSING AUTHORITY	January 16, 2002
NAU BAHAR SINGH Vs. STATE OF U P	October 8, 2002
NAURATAN MAL DAGA Vs. STATE OF UTTAR PRADESH	April 3, 2002
Nauratan Mal Daga and Ors. Vs. State of U.P.& Anr.	April 3, 2002
NAUSHEY Vs. DISTRICT MAGISTRATE JALAUN AT ORAI	May 21, 2002
Navab Ali Vs. Daulat Ali	April 3, 2002
NAVEEN GUN HOUSING Vs. UNION OF INDIA	December 13, 2002
NAVIK SAHKARI MAJDOOR THEKA SAMITI Vs. COMMISSIONER GORAKHPUR	September 13, 2002
NAVYUG RADIANCE SENIOR SECONDARY SCHOOL SOCIETY Vs. REGISTRAR FIRMS SOCIETIES AND CHITS	September 7, 2002
NAYYER SUBZWARI Vs. STATE OF U P	April 12, 2002
NAZEER AHMAD Vs. STATE OF UTTAR PRADESH	March 18, 2002
NEBU LAL Vs. DISTRICT MAGISTRATE BASTI	August 8, 2002
NEENA DHAWAN Vs. DIVISIONAL LEVEL COMMITTEE C O JOINT DIRECTOR OF EDUCATION	May 24, 2002
NEENA SINGH DR Vs. STATE OF U P AND 3 ORS	December 13, 2002
NEERAJ BHARADWAJ Vs. MARATHWADA INSTITUTE OF TECHNOLOGY	April 12, 2002
NEKSEY LAL TYAGI Vs. ADDITIONAL DISTRICT JUDGE	July 5, 2002
NEW INDIA ASSURANCE CO LTD Vs. JOGENDRA KAUR	May 22, 2002
NEW INDIA ASSURANCE CO LTD Vs. RAHUL VERMA	December 10, 2002
NEW INDIA ASSURANCE COMPANY Vs. ANIL PRAKASH NAIK	December 11, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIMLA DEVI	August 5, 2002
NIHAL ALIASNIHAL KASAIALIAS Vs. UNION OF OF INDIA	May 24, 2002
NILAMBHAR JHA Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE GORAKHPUR	December 10, 2002
NIRAJ AGARWAL Vs. 1ST ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR	March 14, 2002
NIRANJAN LAL GUPTA Vs. DISTRICT MAGISTRATE AND ORS.	October 23, 2002
NIRMAL KUMAR JAIN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR	October 4, 2002
NISHI DOBRIYAL Vs. DIRECTOR GENERAL C R P F	March 15, 2002
NIZAMUDDIN Vs. STATE OF UTTAR PRADESH	January 31, 2002
NOHAR AND ANOTHER Vs. GHOORAN AND ANOTHER	February 27, 2002
NOOPUR Vs. JOINT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION	October 1, 2002
NOOR JAHAN Vs. STATE OF U.P. AND OTHERS	December 10, 2002
NOORAIN ALI Vs. SPECIAL ADDITIONAL DISTRICT JUDGE VARANASI	September 11, 2002
NORTH EASTERN RAILWAY EMPLOYEES UNION Vs. DEPUTY LABOUR COMMISSIONER/DEPUTY REGISTRAR OF TRADE UNIONS GORAKHPUR	October 11, 2002
O P AGARWAL Vs. COMMISSIONER OF INCOME TAX	March 15, 2002
O P SINGH Vs. STATE OF U P	July 26, 2002
OM PAL SINGH Vs. STATE OF U P	April 4, 2002
OM PRAKASH Vs. XIIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	March 6, 2002
OM PRAKASH Vs. STATE OF U.P.	July 3, 2002
OM PRAKASH BAJPAI Vs. ADDITIONAL DISTRICT JUDGE KANPUR	January 22, 2002
OM PRAKASH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	May 23, 2002
OM VEER SINGH Vs. ADDITIONAL DISTRICT JUDGE	December 10, 2002
OMKAR SWARUP Vs. STATE OF U.P. AND OTHERS	September 19, 2002
OMPAL SINGH Vs. STATE OF UTTAR PRADESH	August 26, 2002
ONKAR SINGH GAWAR Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD	February 27, 2002
ORIENTAL INSURANCE CO LIMITED Vs. BHUPENDER KAUR	December 5, 2002
ORIENTAL INSURANCE CO LTD Vs. SANJIV JAIN	November 11, 2002
ORIENTAL INSURANCE CO LTD Vs. GANGA DEVI	January 30, 2002
ORIENTAL INSURANCE CO LTD Vs. KAMLA DEVI	June 4, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHIBHU BAI	December 16, 2002
ORINTAL INSURANCE CO LTD Vs. KAMLA DEVI	March 6, 2002
OVERSEAS AGRO PRODUCTS PVT LTD Vs. U P FINANCIAL CORPORATION	October 9, 2002
P G T COMPONENTS P LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	December 3, 2002
P JACOB Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	May 8, 2002
P N C CONSTRUCTION COMPANY LIMITED Vs. STATE OF U P	March 14, 2002
P N SHARMA Vs. STATE OF U P	November 21, 2002
P SRINIVASULU Vs. D I G OF POLICE C R P F ALLAHABAD	March 11, 2002
PACHCHO Vs. SOMARAN SINGH YADAV SHO	January 21, 2002
PADAM PRAKASH Vs. VED PAL SACHIV KRISHI UTPADAN MANDI SAMITI SAHARANPUR	August 23, 2002
PADMA KSHIRA SAGAR Vs. PRABAHDHAK MANAGER UTTAR PRADESH RAJYA CHINI NIGAM	October 3, 2002
PAHALWAN SINGH Vs. STATE OF U P	December 9, 2002
PAHELWAN SINGH Vs. STATE OF UTTAR PRADESH	October 4, 2002
PANCHAMI SINGH Vs. JUNIOR DIRECTOR OF EDUCATION	December 19, 2002
PANIPAT INDORE TRANSPORT CO Vs. COMMISSIONER OF TRADE TAX	September 12, 2002
PARAM LAL VERMA Vs. STATE OF U P	March 1, 2002
Param Singh Vs. Yashpal	May 15, 2002
PARAMJEET OBEYROY @ BALLI SARDAR Vs. STATE OF U.P. AND ANOTHER	February 22, 2002
PARAS KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	October 10, 2002
PARAS NATH Vs. STATE OF UTTAR PRADESH	October 4, 2002
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	July 9, 2002
PARAS NATH CHAKRAWARTI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD	April 22, 2002
PARAS NATH SINGH Vs. STATE OF U P	October 4, 2002
PARMESHWARI DAYAL SAXENA Vs. BASIC SHIKSHA PARISHAD	January 11, 2002
PARVEEN KUMAR AND ANOTHER Vs. S.C. BOSE AND OTHERS	September 30, 2002
PARVESH KUMAR GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA MEERUT	October 26, 2002
PARVEZ Vs. UNION OF INDIA	April 17, 2002
PARVEZ ALAM ALIAS IMRAN Vs. DISTRICT JUDGE VARANASI	July 5, 2002
PASWARA PETROCHEM LIMITED Vs. COMMISSIONER OF TRADE TAX	May 24, 2002
PATESHWARI PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGANJ	January 4, 2002
PATHAROO Vs. U P AWAS EVAM VIKAS PARISHAD	September 18, 2002
PAVAN KUMAR MISHRA Vs. STATE OF UTTAR PRADESH	October 26, 2002
PAWAN KUMAR MISHRA Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD	January 9, 2002
PAYAL ENTERPRISES GORAKHPUR Vs. UNION OF INDIA	November 22, 2002
Phool Kali Vs. Ram Pyari	April 4, 2002
PHOOLMANI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION ALIASSECONDALIAS FOURTH REGION ALLAHABAD	October 25, 2002
PHUDIKI @ BADLU AND OTHERS Vs. STATE OF U.P.	April 8, 2002
PINTU Vs. STATE OF UTTAR PRADESH	February 18, 2002
Pintu and Ors. Vs. State of U.P.	February 18, 2002
POLAR INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER S I B	April 5, 2002
POONAM GUPTA Vs. GHANSHYAM GUPTA	October 9, 2002
POORAN SINGH Vs. STATE OF UTTAR PRADESH	September 5, 2002
Pooran Singh and Ors. Vs. State of U.P.& Ors.	September 5, 2002
POORAN SINGH MEHRA Vs. STATE OF U P	September 18, 2002
PRABHAKAR GAUR Vs. XIIITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	September 5, 2002
PRABHU NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	September 11, 2002
PRADEEP KUMAR GUPTA Vs. SURYA KANT DUBEY	February 4, 2002
PRADEEP KUMAR JAIN ALIAS BABBE Vs. STATE OF UTTAR PRADESH	September 24, 2002
PRADESHIA INDUSTRIAL AND INVESTMENT CORPN OF U P LTD Vs. STATE OF UTTAR PRADESH	April 23, 2002
PRAHLAD CHAND Vs. DINESH KUMAR GUPTA	April 3, 2002
PRAKASH CHANDRA SRIVASTAVA Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD	October 25, 2002
PRAKASH TALKIES Vs. NAGAR PALIKA PARISHAD	September 3, 2002
PRAMOD CHARAN SAXENA Vs. DIRECTOR PANCHAYAT RAJ LEKHA NIDESHALAYA	August 16, 2002
PRAMOD KUMAR AND OTHERS Vs. I/C DISTRICT JUDGE, ETAH AND ANOTHER	April 26, 2002
PRAMOD KUMAR MISRA Vs. INDIAN OIL CORPORATION LTD	September 5, 2002
PRAMOD KUMAR SRIVASTAVA Vs. SHIV KUMARI DEVI	August 21, 2002
PRAN MURGAI Vs. STATE OF U P	May 7, 2002
PRASHANT GLASS WORKS P LTD Vs. BANARAS BEADS LTD	January 15, 2002
PRASHANT KHURANA Vs. STATE OF UTTAR PRADESH	February 5, 2002
PRASHANT KUMAR TYAGI Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD	January 23, 2002
PRATAP SINGH Vs. U P POWER CORPORATION LTD	June 13, 2002
PRATAP SINGH TOMAR Vs. STATE OF U P	September 11, 2002
PRATHMA BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT	February 11, 2002
PRATIBHA SINGH Vs. COLLECTOR	November 18, 2002
PRATIMA KHANNA Vs. SHRI DUTT MISHRA	April 18, 2002
PRAVEEN DUBEY Vs. STATE OF U P	December 2, 2002
PRAVEEN KUMAR GUPTA Vs. DISTRICT MAGISTRATE/COLLECTOR ALLAHABAD	December 13, 2002
PRAVEEN KUMAR PURWAR Vs. MADHYAMIC SHIKSHA PARISHAD	September 24, 2002
PRAVIR SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	December 13, 2002
PREM Vs. STATE OF U P	December 19, 2002
PREM CHANDRA Vs. MANAGING DIRECTOR OF U P S R T C	September 6, 2002
PREM NIWAS MISHRA Vs. STATE OF U P	October 4, 2002
PREM PAL SINGH Vs. ADDITIONAL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD	September 25, 2002
PREM PAL SINGH Vs. ADDITIONAL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD	April 10, 2002
PREM VERMA Vs. UNION OF INDIA	July 12, 2002
PRIMARY PATHSHALA Vs. BASIC SIKSHA PARISHAD	August 6, 2002
PRINCIPAL MARIAMPUR SENIOR SECONDARY SCHOOL KANPUR Vs. ADDITIONAL DISTRICT MAGISTRATE CITY KANPUR NAGAR	May 15, 2002
PRIYANKA SINGH Vs. MATAMBAR TEWARI DIRECTOR UGAT2002 ALLAHABAD UNIVERSITY	September 11, 2002
PUNJAB NATIONAL BANK Vs. NARESH KUMAR BAJAJ	September 20, 2002
PURNIMA PANDEY Vs. CHIEF MEDICAL SUPERINTENDENT	November 11, 2002
PUSHKAR PANDEY Vs. STATE OF U P	February 27, 2002
PUSHPANJALI CONSTRUCTIONS PVT LTD Vs. U P AVAS EVAM VIKAS PARISHAD	February 13, 2002
PUSHPENDRA SINGH Vs. STATE OF U P	January 3, 2002
PUSHPENDRA SINGH AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	January 22, 2002
PUTTI LAL Vs. CHEDDI LAL	April 22, 2002
QAMARUDDIN SABRI Vs. U P SUNNI CENTRAL WAQF BOARD	September 25, 2002
QAMRUDDIN Vs. STATE OF UTTAR PRADESH	March 14, 2002
R B DIXIT Vs. UNION OF INDIA	November 27, 2002
R C GUPTA Vs. STATE OF U P	January 9, 2002
R C YADAV Vs. STATE OF U P	March 14, 2002
R K GUPTA Vs. CHAIRMAN MANAGING DIRECTOR U P RAJYA VIDYUT UTPADAN NIGAM LTD	February 4, 2002
R K MITTAL Vs. STATE OF U P	January 9, 2002
R K TYAGI ADV Vs. LABOUR COURT	August 21, 2002
R K UPADHAYA Vs. LFE INSURANCE CORPORATION OF INDIA	September 10, 2002
R R SHAH Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD	October 4, 2002
R S KHAN Vs. STATE OF U P	November 16, 2002
R.S. STEEL WORKS AND OTHERS Vs. MARSHALL CYCLES AND OTHERS	December 11, 2002
RACHHPAL SINGH Vs. DISTRICT MAGISTRATE ADMINISTRATOR	August 16, 2002
RADHA Vs. STATE OF U P	November 28, 2002
RADHA TIWARI Vs. STATE OF U P	December 17, 2002
RADHEY KANT KHARE Vs. U P COOPERATIVE SUGAR FACTORIES FEDERATION LTD	November 19, 2002
RADHEY SHYAM Vs. SPECIAL C J M PRESCRIBED AUTHORITY KANPUR NAGAR	May 10, 2002
RADHEY SHYAM Vs. XTH ADDITIONAL DISTRICT AND SESSIONS JUDGE	July 5, 2002
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH	May 23, 2002
RADHEY SHYAM Vs. DISTRICT AND SESSIONS JUDGE	November 25, 2002
RADHEY SHYAM Vs. ISHWARI PRASAD	December 9, 2002
RADHEY SHYAM GARG Vs. UTTAR PRADESH FINANCIAL CORPORATION	July 23, 2002
RADHEY SHYAM SHARMA Vs. DIRECTOR HIGHER EDUCATION	December 2, 2002
RADHIKA DEVI Vs. UNION OF INDIA	March 16, 2002
RAEES KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE RAMPUR	May 10, 2002
RAEES KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE RAMPUR	October 5, 2002
RAFAT AHMAD JAMAL ALVI Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD	February 8, 2002
RAGHU NATH AND OTHERS Vs. DISTRICT MAGISTRATE/DISTRICT ELECTION OFFICER AND OTHERS	September 6, 2002
RAGHUBANSH MANI Vs. SPECIAL JUDGE	May 9, 2002
RAGHUBAR DAYAL D Vs. IXTH ADDITIONAL DISTRICT JUDGE	July 5, 2002
RAGHUBIR SARAN GUPTA Vs. REGIONAL MANAGER U P S R T C	August 21, 2002
RAGHUBIR SINGH Vs. COMMISSIONER JHANSI DIVISION JHANSI	September 13, 2002
RAGHUBIR SINGH Vs. DISTRICT JUDGE, MORADABAD AND OTHERS	October 9, 2002
RAGHUNANDAN GOYAL Vs. STATE OF U P	April 23, 2002
RAGHUNANDAN PRASAD Vs. DEPUTY DIRECTOR ALIASINVESTIGATIONALIAS ANTE-ADULTERATION CELL NEW DELH	October 11, 2002
RAGHUNANDAN SINGH Vs. PRADHAN PRABANDHAK KARMIK U P S R T C	September 5, 2002
RAGHUVENDRA BABU MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAH	May 24, 2002
RAGHUVIR SINGH Vs. RAJ KUMAR	May 3, 2002
RAGHVENDRA SINGH RATHORE Vs. MANAGING DIRECTOR PUNJAB NATIONAL BANK	November 13, 2002
RAHMAN SIDDIQUI Vs. STATE OF U P	December 13, 2002
RAHMATULLAH Vs. INDRA KUMAR	February 5, 2002
RAIS AHMAD KHAN Vs. STATE OF U P	April 22, 2002
RAJ BABU AGNIHOTRI Vs. LABOUR COMMISSIONER	July 17, 2002
RAJ BAHADUR Vs. STATE OF U P	April 12, 2002
RAJ BAHADUR SINGH Vs. DIRECTOR OF AGRICULTURE	April 19, 2002
RAJ BALI Vs. STATE OF U P	October 28, 2002
RAJ KALI Vs. SPECIAL LAND ACQUISITION OFFICER	July 16, 2002
RAJ KISHORE Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 28, 2002
RAJ KISHORE SINGH Vs. NIRMALA SINGH	February 13, 2002
RAJ KUMAR Vs. STATE OF UTTAR PRADESH	March 1, 2002
RAJ KUMAR Vs. STATE OF U P	April 3, 2002
RAJ KUMAR Vs. STATE O	August 28, 2002
RAJ KUMAR Vs. STATE OF U P	August 14, 2002
RAJ KUMAR Vs. STATE OF UTTAR PRADESH	October 9, 2002
RAJ KUMAR AGARWAL Vs. SPECIAL JUDGE, E.C. ACT/ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	March 21, 2002
RAJ KUMAR YADAV Vs. STATE OF UTTAR PRADESH	October 7, 2002
RAJ KUMARI Vs. DISTRICT JUDGE JHANSI	September 3, 2002
RAJ KUMARI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	February 5, 2002
RAJ NARAIN Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR	September 26, 2002
RAJ NATH Vs. STATE OF UTTAR PRADESH	August 26, 2002
RAJ NATH PANDEY Vs. DISTRICT MAGISTRATE FAIZABAD	December 16, 2002
RAJ NATH SINGH Vs. STATE OF U P	November 14, 2002
RAJ PAL SINGH Vs. STATE OF UTTAR PRADESH	July 17, 2002
RAJ RANI Vs. U P FINANCIAL CORPORATION	September 13, 2002
RAJA RAM Vs. PRESCRIBED AUTHORITY	July 9, 2002
RAJA RAM Vs. MUKHTIAR	July 11, 2002
RAJA RAM Vs. VIIITH ADDITIONAL DISTRICT JUDGE VARANASI	September 6, 2002
RAJA RAM VERMA Vs. UNION OF INDIA	July 10, 2002
RAJA RAM VISHWAKARMA Vs. STATE OF U P	April 12, 2002
RAJARAM D Vs. DEPUTY DIRECTOR OF CONSOLIDATION	November 13, 2002
Rajdeo Vs. Gaon Sabha	April 4, 2002
RAJEEV KUMAR Vs. STATE OF U P	March 6, 2002
RAJEEV KUMAR Vs. ADHYAKSHA ZILA PANCHAYAT KANPUR DEHAT	October 9, 2002
RAJEEV KUMAR BANSAL Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD	October 4, 2002
RAJEEV YADAV Vs. STATE OF U P	April 18, 2002
RAJENDRA Vs. STATE OF UTTAR PRADESH	August 26, 2002
RAJENDRA Vs. STATE OF U P	December 4, 2002
RAJENDRA KUMAR MINOR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE	October 1, 2002
RAJENDRA KUMAR RASTOGI Vs. DIRECTOR OF HIGHER EDUCATION	April 30, 2002
RAJENDRA LAL SRIVASTAVA Vs. SECONDARY EDUCATION SERVICE COMMISSION	September 4, 2002
RAJENDRA PRASAD Vs. STATE OF U P	March 21, 2002
RAJENDRA PRASAD Vs. LABOUR COURT GORAKHPUR	December 5, 2002
RAJENDRA PRASAD CHATURVEDI Vs. COMMISSIONER KANPUR REGION	March 7, 2002
RAJENDRA PRASAD DUBEY Vs. U P HIGHER EDUCATION SERVICE COMMISSION	November 28, 2002
RAJENDRA PRASAD GARG Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P ALLAHABAD	January 8, 2002
RAJENDRA PRASAD KATIYAR Vs. JOINT DIRECTOR OF EDUCATION	January 22, 2002
Rajendra Prasad Maurya Vs. D.I.G.of Police (Establishment) Police Head Quarter,Alld	July 25, 2002
RAJENDRA ROAD LINES Vs. INDIAN OIL CORPORATION	December 2, 2002
RAJENDRA SINGH Vs. ACCOUNTANT GENERAL U P LEKHA II	April 11, 2002
RAJENDRA SINGH Vs. VINITA YADAV	August 29, 2002
RAJENDRA SINGH Vs. NARPAL SINGH	September 25, 2002
RAJESH KUMAR Vs. STATE OF U P	March 20, 2002
RAJESH KUMAR Vs. HINDUSTAN AERONAUTICSLTD	February 1, 2002
Rajesh Kumar Vs. State of U.P. and others	February 28, 2002
RAJESH KUMAR Vs. DISTRICT MAGISTRATE/LICENCING AUTHORITY	January 29, 2002
RAJESH KUMAR AGARWAL Vs. DISTT MAGISTRATE AGRA	December 20, 2002
RAJESH KUMAR MISRA Vs. REGISTRAR CO OPERATIVE SOCIETIES U P	January 7, 2002
RAJESH KUMAR SHARMA Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL	January 11, 2002
RAJESH NARAIN HAJELA Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL	November 15, 2002
Rajesh Narain Hajela Vs. State Bank of India & Ors.	November 15, 2002
RAJESH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS	August 1, 2002
RAJESH SHARMA Vs. ADVOCATE GENERAL U P	December 12, 2002
RAJESH SINGH Vs. STATE OF UTTAR PRADESH	February 27, 2002
RAJESH YADAV Vs. UNION OF INDIA	October 11, 2002
RAJESH; DEBA; KHOOB LAL; RAM NAYAN Vs. STATE OF U P	August 26, 2002
RAJEY ALIAS RAJ KUMAR Vs. STATE OF UTTAR PRADESH	August 12, 2002
RAJIT RAM SINGH Vs. MAHADEV SINGH	January 28, 2002
RAJIV KUMAR PAL Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETY FARRUKHABAD	September 10, 2002
Rajkala Vs. Shanker Lal	January 17, 2002
RAJMAN RAI Vs. STATE OF U P	November 1, 2002
RAJMANI MISHRA Vs. STATE OF U P	August 16, 2002
RAJNI Vs. UNION OF INDIA	December 2, 2002
RAJPAL SINGH Vs. DEVENDRA KUMAR	August 13, 2002
RAJPAL SINGH ALIAS RAJVEER SINGH Vs. ABDUL HAQ KHAN	February 7, 2002
RAJPAL SINGH AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER	November 29, 2002
RAJVEER SINGH Vs. COLLECTOR GHAZIABAD	April 17, 2002
RAJVEER SINGH Vs. STATE OF U P	October 28, 2002
RAJWATI VARSHNEY Vs. SATYA PRAKASH	November 18, 2002
RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. PRESCRIBED AUTHORITY INDUSTRIAL TRIBUNAL V U P MEERUT	April 12, 2002
RAKESH @ PAPPU YADAV Vs. STATE OF U.P.	May 29, 2002
RAKESH CHANDRA SRIVASTAVA Vs. SANTOSH KUMAR MISHRA	January 22, 2002
RAKESH KUMAR JAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA	February 27, 2002
RAKESH KUMAR JAISWAL Vs. P A PAYMENT OF WAGES ACT	April 10, 2002
RAKESH KUMAR JAISWAL ALIAS GUDDU Vs. PRESCRIBED AUTHORITY	April 10, 2002
RAKESH KUMAR MISHRA Vs. CHAIRMAN U P STATE YARN CO LTD	November 14, 2002
RAKESH RAI Vs. STATE OF U P	May 17, 2002
RAKESH SHARMA Vs. CIVIL JUDGE SENIOR DIVISION IV MATHURA	April 22, 2002
RAKESH SHUKLA Vs. DISTRICT MAGISTRATE SUBDIVISIONAL MAGISTRATE	July 8, 2002
RAKESH SINGH Vs. STATE OF UTTAR PRADESH	February 4, 2002
RAKESH SINGH Vs. STATE OF UTTAR PRADESH	November 26, 2002
RAM ABHILAKH Vs. ANGNU AND ANOTHER	April 19, 2002
RAM ABHILAKH OJHA Vs. JUGGI LAL	July 9, 2002
RAM ADHAR Vs. BAIJ NATH	April 3, 2002
Ram Adhar Vs. State	May 18, 2002
RAM ADHAR AND OTHERS Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS	October 4, 2002
RAM ADHAR MISHRA Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS	January 9, 2002
RAM ASHISH CHAUDHARY Vs. STATE OF U P	November 15, 2002
RAM ASREY PRASAD Vs. STATE OF U P	August 14, 2002
RAM AUTAR SINGH Vs. SUB DIVISIONAL OFFICER PATIYALI ETAH	September 3, 2002
RAM BABU Vs. STATE OF U P	April 3, 2002
RAM BABU Vs. STATE OF UTTAR PRADESH	September 10, 2002
RAM BADAN DUBEY Vs. STATE OF U P	September 3, 2002
RAM BAHADUR SINGH Vs. TEHSILDAR BILSI	July 24, 2002
RAM BAHAL NISHAD Vs. DIRECTOR FISHERIES DEPARTMENT	November 22, 2002
RAM BALI SINGH Vs. STATE OF U.P.	August 6, 2002
RAM BHAJAN Vs. STATE	August 27, 2002
RAM BHAROSE AND OTHER Vs. STATE OF U.P.	March 20, 2002
RAM BHAROSEY LAL Vs. STATE OF U P	August 7, 2002
RAM BIHARI LAL SRIVASTAVA Vs. UNION OF INDIA	October 7, 2002
RAM BODH DUBEY Vs. STATE OF U P	July 15, 2002
RAM CHANDER BHARTIYA ADVOCATE Vs. STATE OF U P	March 22, 2002
RAM CHANDRA KESARI Vs. STATE OF U P	May 15, 2002
RAM CHANDRA MISRA Vs. STATE OF U P	November 14, 2002
RAM CHANDRA SHARMA EDUCATIONAL TRUST MORADABAD Vs. PT A K MISRA	September 27, 2002
RAM CHANDRA SINGH Vs. COMMISSIONER MORADABAD	September 5, 2002
RAM CHANDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 3, 2002
RAM CHANDRA TANDON Vs. REGIONAL MANAGER BANK OF BARODA	January 15, 2002
RAM CHANDRA TANDON Vs. REGL MGR BANK OF BARODA	January 15, 2002
RAM CHARITTAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 4, 2002
RAM DAYAL GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS	August 1, 2002
RAM DHANI Vs. NEK RAM SINGH	October 19, 2002
RAM DHYAN YADAV Vs. DIRECTOR HARIJAN EVAM SAMAJ KALYAN VIBHAG U P LUCKNOW	October 25, 2002
RAM DUTTA Vs. STATE OF U P	April 11, 2002
RAM GARIB Vs. P O LABOUR COURT VARANASI	October 4, 2002
Ram Garib and others Vs. Presiding Officer, Labour Court, Varanasi and another	October 4, 2002
RAM GOPAL Vs. VICECHANCELLOR DR BHEEM RAO AMBEDKAR UNIVERSITY AGRA	May 7, 2002
RAM GOPAL Vs. VICE CHANCELLOR DR BHEEMRAO AMBEDKAR UNIVERSITY AGRA	May 7, 2002
RAM GOPAL Vs. UNION OF INDIA	December 19, 2002
RAM GOPAL SHARMA Vs. STATE OF U.P.	May 17, 2002
RAM GOPAL SINGH Vs. JOINT SECRETARY CO OPERATIVE and STATE OF U P APPELLATE AUTHORITY LUCKNOW	November 1, 2002
RAM GOPAL SINGH Vs. JOINT SECRETARY CO-OPERATIVE AND STATE OF U P APPELLATE AUTHORITY LUCKNOW	November 15, 2002
RAM GOPAL YADAV Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES AGRA	July 15, 2002
RAM JANAM RAM Vs. COMMISSIONER AZAMGARH	January 30, 2002
RAM JI TIWARI; VIRENDRA PRASAD TIWARI Vs. STATE OF U P	August 26, 2002
Ram Jiawan Vs. Awadh Lal	April 4, 2002
RAM KAILASH YADAV Vs. STATE OF U P	February 4, 2002
RAM KALA Vs. ADHISHASHI ABHIYANTA GANG NAHAR DIVISION MUZAFFARNAGAR	September 2, 2002
RAM KEWAL Vs. U P STATE ELECTRICITY BOARD	November 1, 2002
RAM KHELAWAN MAURYA Vs. DISTRICT INSPECTOR OF SCHOOLS	August 14, 2002
RAM KINKAR TRIPATHI Vs. STATE OF U P	August 23, 2002
RAM KINKAR TRIPATHI Vs. H N SINGH	September 10, 2002
RAM KISHAN Vs. RAM CHANDRA	September 27, 2002
RAM KISHAN Vs. CHANDARO	November 14, 2002
RAM KISHAN Vs. COLLECTOR AGRA	April 24, 2002
RAM KISHORE SINGH Vs. U P STATE	September 18, 2002
RAM KISHUN MAURYA Vs. U P POWER CORPORATIONLTD	November 22, 2002
RAM KRIPAL Vs. COLLECTOR BANDA	March 19, 2002
RAM KRIPAL TRIPATHI Vs. STATE OF U P	October 11, 2002
Ram Krishna Vs. Ram Samokhan	May 4, 2002
RAM KUMAR Vs. BOARD OF REVENUE	December 3, 2002
RAM KUMAR Vs. ZILA ADHIKARI DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR	April 4, 2002
RAM KUMAR Vs. ZILA ADHIKARI DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION	April 14, 2002
RAM KUMAR Vs. STATE OF U P	August 6, 2002
RAM KUMAR SINGH Vs. IIIRD ADDL DISTRICT JUDGE GHAZIABAD	December 13, 2002
RAM LAKHAN Vs. STATE OF UTTAR PRADESH	December 4, 2002
RAM LAXMAN PRASAD Vs. DIRECTOR BAL VIKAS EVAM PUSHTAHAR, U.P., LUCKNOW AND OTHERS	August 23, 2002
RAM LOCHAN YADAV Vs. STATE OF U P	September 13, 2002
RAM MANOHAR TIWARI Vs. COMMISSIONER JHANSI	September 3, 2002
Ram Milan Vs. Hari Charan	April 4, 2002
RAM MURAT Vs. STATE OF U P	February 4, 2002
RAM MURTI TRIPATHI Vs. REGISTRAR SAMPURNANAND SANSKRIT VIDYALAYA VARANASI	April 8, 2002
RAM NARAIN Vs. MIRZA MOHAMMED HASNAIN	September 10, 2002
Ram Narain Vs. Vishnu Dayal/State	May 4, 2002
RAM NARAIN Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND OTHERS	March 5, 2002
RAM NARAIN MISRA Vs. GOBARDHAN DAS AGARWAL	July 10, 2002
RAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH	December 19, 2002
RAM NARESH Vs. STATE OF U P	September 25, 2002
RAM NATH SEHGAL Vs. DISTRICT JUDGE	May 9, 2002
RAM NATH SINGH Vs. STATE OF U P	March 15, 2002
RAM NAZAR DUBEY Vs. MANAGING DIRECTOR DISCIPLINARY AUTHORITY U P STATE HANDLOOM CORPORATION LIMITED KANPUR	October 23, 2002
Ram Niranjan Vs. Sabhapati	March 23, 2002
RAM NIRANJAN Vs. CHIEF REVENUE OFFICER, D.D.C MIRZAPUR AND OTHERS	December 13, 2002
RAM PAL DUBEY Vs. STATE OF U P	January 14, 2002
RAM PAL SINGH Vs. SACHIV GARAVPUR KISAN SEWA SAHAKARI SAMITI	September 4, 2002
RAM PRAKASH ALIAS PRAKASH Vs. STATE	December 19, 2002
RAM PRAKASH ALIAS SABUN MASTER Vs. STATE OF U P	October 24, 2002
RAM PRAKASH DEWAKAR Vs. DISTRICT INSPECTOR OF SCHOOLS	February 20, 2002
RAM PRAKASH SRIVASTAVA Vs. COMMISSIONER JHANSI	January 7, 2002
RAM PRASAD Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 13, 2002
RAM PRASAD ALIAS PARSA Vs. STATE OF U P	October 8, 2002
RAM PRASAD YADAV Vs. CIVIL JUDGE, AGRA AND OTHERS	May 22, 2002
RAM PRATAP Vs. HARI SHANKER	March 7, 2002
RAM PRATAP MISRA Vs. DISTRICT MAGISTRATE LICENSING AUTHORITY	August 27, 2002
RAM PRATAP SINGH Vs. STATE OF U P	September 17, 2002
RAM PYARE SINGH Vs. DY GENERAL MANAGER U P S R T C VARANASI	October 11, 2002
RAM RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS	November 28, 2002
RAM RAKHAN Vs. COMMISSIONER, DEVI PATAN MANDAL, GONDA AND OTHERS	January 25, 2002
RAM RAKSHAPAL SINGH Vs. SUPERINTENDENT OF POLICE RAILWAYS	August 23, 2002
RAM RATAN Vs. STATE OF UTTAR PRADESH	March 1, 2002
Ram Rati Vs. Sulekh Singh	July 16, 2002
RAM RATI MISHRA (SMT.) Vs. DISTRICT JUDGE, JHANSI AND ANOTHER	February 21, 2002
RAM ROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	January 3, 2002
RAM SAGAR Vs. STATE OF UTTAR PRADESH	October 8, 2002
RAM SAGAR VERMA Vs. STATE	January 23, 2002
RAM SAJEEVAN SHUKLA Vs. THE COLLECTOR	February 14, 2002
RAM SANEHI PARASAR Vs. U P SUBORDINATE SERVICE SELECTION COMMISSION	October 11, 2002
RAM SARAN Vs. RAM KISHORE	October 28, 2002
RAM SARAN Vs. STATE OF U.P.	March 6, 2002
RAM SARAN CHAUDHARY Vs. BANKEY LAL GHUNGHRUWALE	April 30, 2002
RAM SARAN SINGH Vs. COMMITTEE OF MANAGEMENT ADARSH GRAMIN INTER COLLEGE	May 17, 2002
RAM SEVAK TRIPATHI Vs. U P PUBLIC SERVICE COMMISSION	May 20, 2002
RAM SEWAK Vs. STATE OF U P	May 22, 2002
RAM SHAKAL YADAV Vs. DIRECTOR BAL VIKAS EVAM PUSHTAHAR	September 4, 2002
RAM SHANKAR SINHA Vs. UNION OF INDIA	October 9, 2002
RAM SHANKAR YADAV Vs. XVTH ADDITIONAL DISTRICT JUDGE	May 9, 2002
RAM SHANKER GUPTA ALIAS PAPPOO Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE	December 16, 2002
RAM SHASI Vs. STATE	April 17, 2002
RAM SHIROMANI DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH	January 15, 2002
RAM SINGH Vs. J K JUTE MILLS CO LTD	November 1, 2002
RAM SINGH Vs. U P STATE	January 10, 2002
RAM SINGH Vs. STATE OF U P	June 18, 2002
RAM SINGH YADAV Vs. COMMISSIONER KANPUR	May 10, 2002
RAM SUKHI ALIAS LALOO Vs. STATE OF UTTAR PRADESH	February 6, 2002
RAM SUMER AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS	January 8, 2002
RAM SUNDAR SAROJ Vs. STATE OF U P	October 30, 2002
RAM SWAROOP Vs. STATE OF U P	April 19, 2002
RAM UGRAH Vs. STATE OF U P	September 10, 2002
RAMA KANT Vs. DISTRICT JUDGE GHAZIPUR	October 31, 2002
RAMA KANT DUBEY Vs. ZILA PANCHAYAT RAJ ADHIKARI ETAWAH	February 26, 2002
RAMA KANT MALVIYA Vs. DISTRICT JUDGE ALLAHABAD	May 8, 2002
RAMA KANT RAI Vs. COLLECTOR DEORIA	August 26, 2002
RAMA NAND MISRA Vs. ADDITIONAL DIRECTOR OF EDUCATION	August 2, 2002
RAMA PATI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS	November 15, 2002
RAMA PATI YADAV Vs. STATE OF UTTAR PRADESH	March 14, 2002
RAMA SHANKAR PANDEY Vs. RAM RAJ	December 5, 2002
RAMA YADAV Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE, KANPUR NAGAR AND OTHERS	May 13, 2002
RAMANAND Vs. ADDL DISTRICT JUDGE DEORIA	January 4, 2002
RAMAWATI DEVI Vs. STATE OF U P	September 9, 2002
RAMAWATI DEVI Vs. STATE OF U P	September 5, 2002
RAMBALI Vs. JUDGE	August 8, 2002
RAMDEO (DEAD) AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 5, 2002
RAMESH Vs. STATE OF U P	September 2, 2002
RAMESH CHAND Vs. STATE OF UTTAR PRADESH	October 9, 2002
RAMESH CHAND Vs. XTH ADDL. DISTRICT JUDGE AND OTHERS	September 2, 2002
RAMESH CHANDRA AND ANOTHER Vs. ADDITIONAL DISTRICT MAGISTRATE (CIVIL SUPPLY), DELIGATED AUTHORITY, MEERUT AND OTHERS	May 15, 2002
RAMESH CHANDRA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	April 9, 2002
RAMESH CHANDRA GUPTA Vs. EXECUTIVE ENGINEER	September 10, 2002
RAMESH CHANDRA SINGH Vs. AMAR NATH SINGH	May 24, 2002
RAMESH PAL SINGH Vs. BOARD OF REVENUE	February 4, 2002
RAMESH SINGH BHADAURIA Vs. DEVENDRA VERMA THE DEPUTY REGISTRAR HON BLE HIGH COURT ALLAHABAD AND ANR	September 19, 2002
RAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY	May 8, 2002
RAMESHWAR Vs. DY DIRECTOR OF CONSOLIDATION BAREILLY	May 4, 2002
RAMESHWAR Vs. STATE OF UTTAR PRADESH	August 13, 2002
RAMESHWAR Vs. STATE OF U P	November 16, 2002
RAMESHWAR Vs. STATE OF UTTAR PRADESH	November 28, 2002
RAMESHWAR Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, HAMIRPUR AND OTHERS	December 10, 2002
RAMESHWAR AND BRAJESH Vs. VIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE DEORIA	January 23, 2002
RAMESHWAR NATH DUBEY Vs. STATE OF U P	March 11, 2002
RAMESHWAR PRASAD Vs. ADDL. COMMISSIONER, CHITRAKOOT DHAM, BANDA AND OTHERS	April 27, 2002
RAMGANGA COMMAND AREA DEVELOPMENT AUTHORITY KANPUR Vs. RAJPAL SINGH	December 3, 2002
RAMJI GUPTA Vs. GOPI KRISHAN AGRAWAL	September 6, 2002
RAMRAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 4, 2002
RAMZAN Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA	September 4, 2002
RAN SINGH Vs. STATE OF UTTAR PRADESH	January 10, 2002
RANA ALIAS PARVINDER Vs. UNION OF INDIA	January 28, 2002
RANA BHUPENDRA SINGH Vs. DISTRICT MAGISTRATE KANPUR NAGAR	April 1, 2002
RANA SINGH Vs. STATE OF U P	August 2, 2002
RANDHIR SINGH KHOKHAR Vs. SHRI VIDYA MANDIR INTER COLLEGE MEERUT	November 1, 2002
RANGILAL Vs. STATE O	August 1, 2002
RANJEET KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 2, 2002
RANJIT SINGH Vs. TAXATION OFFICER RAMPUR AND	January 24, 2002
RANNOO YADAV Vs. STATE OF U P	April 29, 2002
RANVEER SINGH ALIAS GUDDU SINGH Vs. UNION OF INDIA	December 9, 2002
RASHID Vs. STATE OF U P	October 9, 2002
RASHMI DWIVEDI Vs. STATE OF U P	January 1, 2002
RASHMI DWIVEDI Vs. STATE OF U P	June 5, 2002
RASHMI DWIVEDI Vs. STATE OF U.P.	August 6, 2002
Ratan Lal Vs. Birbal	July 17, 2002
RATANLAL VACHHANI Vs. JABALPUR DEVELOPMENT AUTHORITY	March 7, 2002
RAVENDRA SINGH Vs. SHRICHAND	December 5, 2002
RAVI PRATAP SINGH Vs. STATE OF U P	August 19, 2002
RAVI SHANKER TRIPATHI Vs. BOARD OF REVENUE, U.P., LUCKNOW AND OTHERS	January 9, 2002
RAVI SRIVASTAVA Vs. DISTRICT MAGISTRATE VARANASI	April 18, 2002
RAVINDRA MOHAN SWARUP Vs. RENT CONTROL AND EVICTION OFFICER CITY MAGISTRATE BULANDSHAHR	April 23, 2002
RAVINDRA NATH UPADHYAY Vs. STATE OF U P	July 5, 2002
RAYEES AHMAD Vs. STATE OF U P	February 15, 2002
REEVAN SINGH Vs. STATE OF U P	December 2, 2002
REGIONAL MANAGER U P S R T C JHANSI Vs. MOHD YAQOOB	October 23, 2002
REGIONAL MANAGER U P S R T C JHANSI Vs. SIDDIQ KHAN	September 18, 2002
REGIONAL MANAGER UPSRTC Vs. SIDDIQ KHAN	September 8, 2002
REGIONAL MANAGER, U.P. STATE ROAD Vs. RAVINDRA KUMAR GUPTA	November 23, 2002
REGISTRAR OF COMPANIES Vs. COUNTRY INFORMTECH SERVICES P LTD	May 6, 2002
REGISTRAR OF COMPANIES Vs. AMIT INTER CHEMICALS P LTD	May 21, 2002
REGISTRAR OF COMPANIES Vs. SIPRA EDUCATIONAL CAREER FOUNDATION P LTD	May 21, 2002
REGISTRAR OF COMPANIES Vs. KAMRAO PLASTIQUE P LTD	May 21, 2002
REKHA Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE	September 23, 2002
REKHA SRIVASTAVA Vs. STATE OF UTTAR PRADESH	February 5, 2002
REKHI SPRING CO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ALLAHABAD	October 23, 2002
RESERVE BANK OF INDIA Vs. IQBAL AHMAD	October 28, 2002
RESERVE BANK OF INDIA Vs. KUBER MUTUAL BENEFITSLTD	April 23, 2002
RIAZ AHMAD Vs. ADDITIONAL REGISTRAR ADMINISTRATION COOPERATIVE SOCIETIES	September 2, 2002
RIKHESHWAR LAL Vs. STATE OF U P	January 15, 2002
RISHI KUMAR Vs. STATE OF U P	December 20, 2002
RISHI PAL SINGH Vs. LABOUR COURT U P	October 11, 2002
ROOP CHAND Vs. STATE OF U.P.	March 6, 2002
ROOP NARAIN DUBEY Vs. STATE OF U P	August 28, 2002
ROOP SINGH @ RUPA Vs. STATE	March 15, 2002
ROSE LOCK FACTORY Vs. DISTRICT JUDGE ALIGARH	November 14, 2002
RUKHSANA Vs. STATE OF U P	May 3, 2002
RURAL TRUST PRIVATE LIMITED Vs. STATE OF U P	October 3, 2002
S A R CHAURASIA Vs. UNION OF INDIA	January 9, 2002
S B BHARDWAJ D Vs. XIVTH ADDITIONAL DISTRICT JUDGE	July 5, 2002
S D QUDDUSI Vs. VICECHANCELLOR ALIGARH MUSLIM UNIVERSITY	May 21, 2002
S J COLLINS Vs. DISTRICT CO OPERATIVE BANK LTD	April 18, 2002
S K GARG Vs. UNION OF INDIA UOI	May 15, 2002
S K RATHI Vs. STATE OF U P	May 13, 2002
S K SRIVASTAVA Vs. STATE OF U P	December 2, 2002
S N SRIVASTAVA Vs. IIIRD ADDITIONAL DISTRICT JUDGE VARANASI	October 30, 2002
S P GUPTA Vs. STATE	October 31, 2002
S R APNA COLD STORAGE AND ICE FACTORY Vs. U P STATE ELECTRICITY BOARD	February 27, 2002
S.M. ALI AND ANOTHER Vs. STATE OF U.P. AND OTHERS	December 16, 2002
S.M. ALI JAWAID AND ANOTHER Vs. STATE OF U.P. AND OTHERS	September 19, 2002
SAALIM Vs. UNION OF INDIA	July 30, 2002
SABHAJEET YADAV Vs. STATE OF U P	January 16, 2002
SABIR Vs. JASWANT	July 18, 2002
SABIR ALI Vs. STATE OF U P	April 12, 2002
SACHIN Vs. STATE OF U.P.	April 23, 2002
SADA SINGH Vs. STATE OF UTTAR PRADESH	February 28, 2002
SADANAND AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	April 1, 2002
SADHU SARAN AND ANOTHER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OTHERS	October 23, 2002
SAGHIR ABBAS Vs. 7TH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	April 3, 2002
SAHAB SINGH Vs. STATE OF U P	October 9, 2002
SAHABUDDIN ALIAS SHABBOO Vs. STATE OF UTTAR PRADESH	August 9, 2002
SAHANA SOAP WORKS Vs. KANPUR TRADING COMPANY PVT LTD	August 9, 2002
SAHID AHMED Vs. ADDITIONAL DISTRICT JUDGE	July 23, 2002
SAHINA PARVEEN Vs. DIRECTOR OF EDUCATION MADHYAMIK	August 13, 2002
SAHNGOO RAM ARYA Vs. CHIEF SECRETARY U P	February 4, 2002
SAIFUDDIN AHMAD Vs. KALPNATH RAM D I O S SONBHADRA	December 10, 2002
SAILESH KUMAR UPADHYAY Vs. STATE OF U P	April 23, 2002
SAJAL KUMAR RAI Vs. VICECHANCELLOR MAHATMA GANDHI KASHI VIDYA PEETH	April 23, 2002
SAKET KUMAR DEORA Vs. SECRETARY OF BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	September 20, 2002
SALEEM Vs. UNION OF INDIA	October 29, 2002
SALIK RAM SINGH Vs. ADDITIONAL DISTRICT JUDGE JAUNPUR	October 10, 2002
SALIK RAM SINGH Vs. ADDITIONAL DISTRICT JUDGE JAUNPUR	September 10, 2002
SALIM Vs. STATE OF UTTAR PRADESH	September 27, 2002
SAMAN ISMAIL Vs. RAFIQ AHMAD	May 24, 2002
SAMAR BAHADUR SINGH Vs. UNION OF INDIA	October 4, 2002
SANDEEP AGARWAL Vs. ADARSH CHADHA	May 24, 2002
SANDEEP VERMA Vs. UNION OF INDIA	December 13, 2002
SANDHYA SRIVASTAVA Vs. STATE OF U P	August 6, 2002
SANGITA SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD	May 22, 2002
SANJAI KUMAR Vs. DY DIRECTOR GENERAL NCE DIRECTORATE	July 16, 2002
SANJAI KUMAR CHATURVEDI Vs. DIRECTOR BAL VIKAS SEWA EVAM PUSHTAHAR U P LUCKNOW	October 11, 2002
SANJAY AYURVEDIC PHARMACY Vs. UNION OF INDIA	July 11, 2002
SANJAY BHATIA Vs. STATE OF U P	September 26, 2002
SANJAY KUMAR GUPTA Vs. DISTRICT MAGISTRATE	September 24, 2002
SANJAY KUMAR GUPTA Vs. SECRETARY MINISTRY OF CO-OPERATIVE GOVERNMENT OF U P LUCKNOW AND	October 28, 2002
SANJAY KUMAR MISRA Vs. UNION OF INDIA	March 8, 2002
SANJAY KUMAR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH	November 15, 2002
SANJAY PRATAP SINGH Vs. CONSOLIDATION COMMISSIONER	February 18, 2002
SANJAY SHARMA Vs. TAXATION OFFICER MATHURA	May 23, 2002
SANJAY SOMANI Vs. STATE OF U P	March 22, 2002
SANJEEV CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH	October 11, 2002
SANJEEV KUMAR AGRWAL Vs. ENGINEERS INDIA LTD	February 5, 2002
SANJEEV KUMAR YADAV Vs. STATE OF U P	March 11, 2002
SANKATHA PRASAD SINGH Vs. REGIONAL ADMINISTRATIVE COMMITTEE OF U P COOPERATIVE PRIMARY AGRICULTURE	November 12, 2002
SANT DAS Vs. STATE OF UTTAR PRADESH	September 4, 2002
Sant Das @ Shiv Mohan Singh Vs. State of U.P.& Ors.	September 4, 2002
SANT PRAKASH SINGH Vs. STATE OF UTTAR PRADESH	August 22, 2002
SANT PRAKASH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	August 21, 2002
SANT RAM PAL Vs. ZONAL MANAGER NORTH F C I	October 11, 2002
SANTOSH Vs. DISTRICT MAGISTRATE AGRA	December 2, 2002
SANTOSH CHAUHAN SMT Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS IST REGION	October 4, 2002
SANTOSH KUMAR Vs. STATE OF U P	January 14, 2002
SANTOSH KUMAR SHARMA Vs. STATE OF U P	January 30, 2002
SANTOSH KUMAR SHARMA Vs. DISTRICT JUDGE UNNAO	April 8, 2002
SANTOSH KUMAR SINGH Vs. RAVINDRA KUMAR SAXENA	February 1, 2002
SANTOSH KUMAR SRIVASTAVA Vs. STATE OF U P	August 21, 2002
SANTOSH RAI Vs. STATE OF U P	September 18, 2002
Sappu alias Sita Ram Vs. State of U.P.	July 31, 2002
SARARE AUTOMOBILES LTD Vs. STATE OF ALLAHABAD	February 18, 2002
SARASWATI JOSHI Vs. STATE OF U P	March 16, 2002
SARASWATI VIDYA MANDIR Vs. STATE OF U P	September 20, 2002
SARDAR AMRIK SINGH Vs. STATE OF UTTAR PRADESH	April 26, 2002
SARDAR HARBIR SINGH Vs. ADDITIONAL DISTRICT JUDGE MEERUT	February 8, 2002
SARDAR KARTAR SINGH Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ANTI-CORRUPTION DEHRADUN	October 29, 2002
SARLA DEVI Vs. DISTRICT JUDGE MAINPURI	April 10, 2002
SAROJ GOYAL Vs. MUNSHI LAL	December 5, 2002
SAROOP RAM SHARMA Vs. STATE OF U P	September 18, 2002
SARVA KRISHNA AJAY KUMAR AGRAWAL Vs. STATE OF U P	August 21, 2002
SARVAJEET SINGH SHASTRI Vs. DIRECTOR OF EDUCATION MADHYAMIK	September 20, 2002
SATENDRA DEO SHARMA Vs. STATE OF U P	August 27, 2002
SATISH CHANDRA Vs. STATE OF U P	December 7, 2002
SATISH CHANDRA GOEL Vs. CHIEF DEVELOPMENT OFFICER SAHARANPUR	April 15, 2002
SATISH CHANDRA SHARMA Vs. STATE OF U P	December 11, 2002
SATISH KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS	August 28, 2002
SATISH RAI Vs. STATE OF UTTAR PRADESH	August 28, 2002
SATPAL MEENA Vs. STATE OF U P PUBLIC SERVICE COMMISSION	September 5, 2002
SATRUGHAN SINGH SENGAR Vs. COUNCIL OF INDIAN SCHOOL CERTIFICATE EXAMINATION NEW DELHI	August 2, 2002
SATVIR SINGH Vs. STATE OF UTTAR PRADESH	January 25, 2002
SATYA DEO GIN Vs. UNION OF INDIA	October 11, 2002
SATYA DEO THAKUR Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI	April 11, 2002
Satya Deo Thakur Vs. Fifth Addl. District Judge,Varanasi & Ors.	April 11, 2002
SATYA NARAIN MISHRA Vs. PRABANDH NIDESHAK U P RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LTD	January 4, 2002
SATYA NARAIN PRASAD JAISWAL Vs. U P STATE SUGAR CORPORATIONLTD	August 12, 2002
SATYA NARAIN SHUKLA Vs. UNION OF INDIA	November 1, 2002
SATYA PAL SINGH Vs. MOTOR ACCIDENT CLAIMS	September 11, 2002
SATYA PRAKASH Vs. IST ADDITIONAL DISTRICT JUDGE	March 13, 2002
SATYA PRAKASH GOEL Vs. STATE OF U.P. AND OTHERS	October 1, 2002
SATYA PRAKASH SRIVASTAVA Vs. DIRECTOR GENERAL FIRE SERVICES U P	September 17, 2002
Satyabrat Singh Vs. Mahendra Deo Singh	February 7, 2002
SATYAWATI Vs. PRESCRIBED AUTHORITY ETAWAH	May 1, 2002
SATYENDRA KUMAR Vs. BALGOVIND	April 16, 2002
SATYENDRA NATH SRIVASTAVA Vs. IST ADDITIONAL DISTRICT JUDGE VARANASI	May 1, 2002
SATYENDRA SINGH Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION	April 24, 2002
SAURABH GUPTA Vs. CHAIRMAN COUNSELLING BOARD C P M T 200001	February 7, 2002
SAVITA VERMA Vs. STATE OF U P	February 6, 2002
Savita Verma and Another Vs. State of U.P.and Others	February 5, 2002
SAVITRI DEVI (SMT.) Vs. XLTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	September 19, 2002
SAYED HAMUDUL HASAN JAFRI Vs. DISTRICT MAGISTRATE ALLAHABAD	January 25, 2002
Sayeed Ahmad Vs. Kamlesh Kumari	June 13, 2002
SECRETARY G M JALAUN DISTRICT CO OPERATIVE BANK LIMITED ORAL Vs. PRESIDING OFFICER LABOUR COURT LUCKNOW	October 11, 2002
SECRETARY KAMLA NEHRU MEMORIAL HOSPITAL ALLAHABAD Vs. ALOK SINGH	January 25, 2002
SERAJ AHMAD Vs. MOHAMMAD RAMJAN	February 1, 2002
SEVA SAMITI J N PANDEY Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS ALLAHABAD	January 25, 2002
SHABBIR Vs. SPECIAL JUDGE E C ACT BULANDSHAHR	May 20, 2002
SHABBIR BEG AND OTHERS Vs. SUB	December 11, 2002
SHAFAT ULLAH Vs. COMMISSIONER VARANASI	April 8, 2002
SHAFIQ AHMAD Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE	December 13, 2002
SHAHABUDDIN Vs. LABOUR COURT U P GHAZIABAD	April 26, 2002
Shahadatullah Vs. Momina Khatoon	July 18, 2002
SHAHEENA BEGUM Vs. SECRETARY PRESIDENT DISTRICT CO-OPERATIVE BANK LTD	April 18, 2002
SHAHENDRA MISRA Vs. STATE OF U P	July 16, 2002
Shahid Ali Vs. Anwar Ali	February 8, 2002
SHAHJADE Vs. CHAIRMAN RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOW	April 23, 2002
SHAHJAHAN ALIAS SHARDA DEVI Vs. IVTH A D J ETAWAH	November 27, 2002
SHAHJAHAN KHAN Vs. STATE OF U P	January 18, 2002
SHAILAMA INDUSTRIES Vs. HIRA LAL AND SONS	September 11, 2002
SHAILENDRA KUMAR SHUKLA Vs. DISTRICT MAGISTRATE	September 4, 2002
SHAKIR Vs. STATE OF U P	October 1, 2002
SHAKUMBARI SUGAR AND ALLIED INDUSTRIES LTD Vs. UNION OF INDIA	March 19, 2002
SHAKUNTALA ALIAS BRAHMO DEVI Vs. DIRECTOR OF PENSION	May 22, 2002
SHAKUNTALA DEVI Vs. STATE OF UTTAR PRADESH	September 16, 2002
SHAKUNTALA SAXENA Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD	October 29, 2002
SHALU SHARMA Vs. AJAY SHARMA	October 4, 2002
SHAMBHOO SHARAN PANDEY Vs. STATE OF UTTAR PRADESH	January 15, 2002
SHAMBHU DAYAL Vs. UNION OF INDIA	February 25, 2002
SHAMBHU DAYAL Vs. UNION OF INDIA	April 9, 2002
SHAMBHU NATH MANGRU RAM Vs. COMMISSIONER OF INCOME TAX	December 7, 2002
SHAMBHU SHARAN MATHUR Vs. DILIP KUMAR TANDON	September 25, 2002
SHAMIM BEGUM Vs. JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY BAREILLY	January 24, 2002
SHAMKEN COTSYN LIMITED Vs. COMMISSIONER APPEALS C EX	July 29, 2002
SHAMSHAD Vs. STATE OF UTTAR PRADESH	November 23, 2002
Shamsher Alam @ Sheru and Anr. Vs. State of U.P.& Ors.	April 15, 2002
SHAMSHER ALAM ALIAS SHERU Vs. STATE OF UTTAR PRADESH	April 15, 2002
SHAMSUL ISLAM Vs. KANPUR NAGAR	July 10, 2002
SHANKAR LAL YADAV Vs. DISTRICT JUDGE MIRZAPUR	April 15, 2002
SHANKAR SINGH Vs. STATE OF UTTAR PRADESH	September 26, 2002
SHANTI Vs. DISTRICT MAGISTRATE SULTANPUR	February 2, 2002
SHARAD CHAND MISHRA Vs. STATE OF U P	August 28, 2002
SHARDA NAND ANCHAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE BALLIA	May 24, 2002
SHARDA PRASAD MISHRA Vs. STATE OF U P	October 4, 2002
SHARDA PRASAD YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	August 28, 2002
SHATRUGHAN SINGH Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES	November 29, 2002
SHATRUGHAN SINGH Vs. STATE OF U.P.	January 21, 2002
SHAUKAT ALI Vs. UNION OF INDIA	September 30, 2002
SHEELA DEVI Vs. STATE OF U P	December 3, 2002
SHEELA SINGH Vs. DIRECTOR PRINCIPAL MEDICAL COLLEGE ALLAHABAD	April 17, 2002
SHEKHARAJ HOTEL P LTD Vs. STATE OF ALLAHABAD	August 9, 2002
SHEO DUTT Vs. XTH ADDL DISTRICT JUDGE ALIGARH	October 4, 2002
SHEO NATH Vs. STATE OF UTTAR PRADESH	November 15, 2002
SHEO PRAKASH SINGH Vs. CHIEF ENGINEER MINOR IRRIGATION	October 11, 2002
SHEO PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	February 20, 2002
SHEO PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI	January 20, 2002
SHEO SHANKER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR	January 3, 2002
SHEO SHYAM Vs. STATE OF U P	December 18, 2002
SHER SINGH Vs. UNION OF INDIA	November 15, 2002
SHIA CENTRAL BOARD OF WAQFS Vs. SYED ALAM	April 4, 2002
SHIL CHANDRA Vs. VIITH ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD	April 16, 2002
SHISHU PAL SINGH Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI	November 28, 2002
SHITAL PRASAD JAIN Vs. IST ADDITIONAL DISTRICT JUDGE	July 5, 2002
SHITLA PRASAD SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLY/RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR	April 16, 2002
SHIV BALAK PANDEY Vs. STATE OF U P	July 16, 2002
SHIV DEVI Vs. FIRST ADDL SESSIONS JUDGE BAHRAICH AND A	August 6, 2002
SHIV KUMAR AWASTHI Vs. PUNJAB NATIONAL BANK	November 1, 2002
SHIV KUMAR SHARMA Vs. DISTRICT MAGISTRATE GORAKHPUR	September 19, 2002
SHIV KUMAR SHARMA Vs. VTH ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR	March 14, 2002
SHIV KUMAR SINGH Vs. MANAGING DIRECTOR U P COOPERATIVE SUGAR FACTORIES FEDERATION	August 28, 2002
SHIV LAL Vs. SUB DIVISIONAL MAGISTRATE	October 11, 2002
SHIV LOCHAN Vs. STATE OF U P	December 17, 2002
SHIV MURAT UPADHAYA Vs. STATE OF UTTAR PRADESH	October 11, 2002
SHIV NARAYAN UPADHYAY Vs. STATE OF U P	October 11, 2002
SHIV NATH PRASAD KHANDELWAL Vs. RAM KUMAR	December 7, 2002
SHIV NATHI Vs. RAJ DEO	September 17, 2002
SHIV PRASAD PANDEY Vs. STATE OF UTTAR PRADESH	October 10, 2002
SHIV PRASAD SINGH Vs. UNION OF INDIA	December 9, 2002
SHIV RAM SINGH Vs. CHANAN SINGH AND OTHERS	January 22, 2002
SHIV SHANKAR Vs. STATE OF UTTAR PRADESH	February 22, 2002
SHIV SWAROOP SARSWAT Vs. STATE OF U P	July 26, 2002
SHIV UPENDRA KUMAR Vs. STATE OF U P	November 14, 2002
SHIVA SHANKER SINGH Vs. RAMESHWAR PRASAD	August 26, 2002
SHOBH NATH SINGH Vs. STATE OF U P	November 13, 2002
SHOBHA KANT CHATURVEDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ADDITIONAL BENCH ALLAHABAD	October 1, 2002
SHOIB ULLAH Vs. BHARTESH CHANDRA JAIN	September 18, 2002
SHRI KRISHAN PRADHAN Vs. REGIONAL MANAGER U P S R T C ALIGARH	September 17, 2002
SHRI KRISHNA MASTER Vs. STATE OF U P	April 12, 2002
SHRINGAR DULAIYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JHANSI AND ANOTHER	November 28, 2002
SHYAM BIRI WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 3, 2002
SHYAM CHANDRA GUPTA Vs. U P STATE ELECTRICITY BOARD	September 3, 2002
SHYAM CHARAN LAL Vs. RAM GOPAL GUPTA	December 5, 2002
SHYAM DEO Vs. COLLECTOR, DEORIA AND OTHERS	September 9, 2002
SHYAM NARAIN PANDEY Vs. PRESCRIBED AUTHORITY	September 5, 2002
SHYAM SINGH Vs. STATE OF UTTAR PRADESH	July 19, 2002
SHYAMPAL SINGH Vs. ROZA SAHKARI GANNA VIKAS SAMITILTD	February 25, 2002
SIDDHARTH KUMAR Vs. XITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	March 7, 2002
SIDDHU Vs. STATE OF UTTAR PRADESH	July 19, 2002
SIDH NATH Vs. DISTRICT JUDGE MIRZAPUR	July 16, 2002
SIDH NATH AGARWAL Vs. VINOD KUMAR AGARWAL	August 1, 2002
SIMA DEVI Vs. SENIOR SUPERINTENDENT OF POLICE JHANSI	January 3, 2002
SIPAHI YADAV AND SHOHRAT; NAM RAJ AND NANKU ALIAS NANKAU Vs. STATE OF U P	November 27, 2002
SIRAJ NASIR Vs. UNION OF INDIA	October 31, 2002
SITA DEVI SHARMA Vs. STATE OF U P	July 23, 2002
SITA RAM Vs. STATE OF UTTAR PRADESH	March 20, 2002
Sita Ram Vs. Ram Milan	April 4, 2002
SITA RAM Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	August 23, 2002
SITA RAM ETC Vs. STATE OF U P	July 18, 2002
SITA RAM SINGH Vs. STATE OF UTTAR PRADESH	November 15, 2002
SITAR VIDEO HALL Vs. STATE OF UTTAR PRADESH	January 23, 2002
SIYA SARAN Vs. STATE OF U.P. AND OTHERS	September 23, 2002
SMART CHIP LIMITED Vs. STATE OF UTTAR PRADESH	October 3, 2002
SMT. BEER BALA GUPTA Vs. XVTH ADDITIONAL SESSIONS JUDGE, MEERUT AND OTHERS	February 22, 2002
SMT. BOHTI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS	September 4, 2002
SMT. DHARAM DEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	July 8, 2002
SMT. GULAB DEVI AND ANOTHER Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	August 23, 2002
SMT. KAILASHIYA Vs. STATE OF U.P.	July 26, 2002
SMT. KUMKUM SAXENA Vs. SESSIONS JUDGE, RAMPUR AND OTHERS	September 17, 2002
SMT. MEDIYA AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS	September 23, 2002
SMT. NUNKIYA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS	November 27, 2002
SMT. RAJANI KUMARI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD	September 16, 2002
SMT. RANI DEVI AND ANOTHER Vs. IIIRD ADDL. DISTRICT JUDGE, FAIZABAD AND ANOTHER	April 17, 2002
SMT. SHAHBAZ BANO GRAM PRADHAN Vs. SMT. SAHIBA BANO AND OTHERS	October 10, 2002
SMT. SUKHJINDER JEET KAUR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, RAMPUR AND OTHERS	November 15, 2002
SMT. UMA MISHRA AND ORS. Vs. NAGAR MAHAPALIKA AND ORS.	January 25, 2002
SMT. USHA DEVI AND OTHERS Vs. KUNWAR SINGH AND OTHERS	July 8, 2002
SNEH SHARMA Vs. REGIONAL ASSISTANT DIRECTOR OF EDUCATION BASIC	August 7, 2002
SOCIAL ACTION FOR PEOPLES RIGHTS LUCKNOW Vs. STATE OF UTTAR PRADESH	September 5, 2002
SOHAN LAL Vs. DISTRICT MAGISTRATE UNNAO	December 12, 2002
SOHAN LAL Vs. MUKAT LAL	July 19, 2002
SOHIT KUMAR Vs. MOOL CHANDRA	May 6, 2002
SOM DATT SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS	September 5, 2002
SOM DATTA BUKDERS LTD Vs. KANPUR JAL SANSTHAN	May 3, 2002
SOMANA Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI	December 20, 2002
SOMBIR SINGH Vs. COMMISSIONER SALES TAX	August 13, 2002
SONE LAL SANKHWAR Vs. CHAIRMANCUMMANAGING DIRECTOR U P POWER CORPORATION LTD	October 31, 2002
SONEBHADRA MINOR MINERAL LEASE PERMIT HOLDERS ASSOCIATION Vs. STATE OF U P	July 18, 2002
SONEBHADRA MINOR MINERAL LEASE/PERMIT HOLDERS ASSOCIATION Vs. STATE OF UTTAR PRADESH	July 18, 2002
SONI Vs. DISTRICT JUDGE	July 4, 2002
SRIVASTAVA V K Vs. U O I	May 6, 2002
ST MARYS ACADEMY Vs. BHAGWATI PRASAD SHARMA	August 28, 2002
STATE Vs. RAMESH AND A	July 2, 2002
STATE Vs. OM PRAKASH	July 3, 2002
STATE BANK OF INDIA Vs. STATE OF U P	December 16, 2002
STATE BANK OF INDIA Vs. ADDITIONAL DISTRICT JUDGE DEORIA	November 28, 2002
STATE BANK OF INDIA Vs. SHYAM NARAIN	April 18, 2002
STATE OF U P Vs. DAULAT RAM GUPTA	March 23, 2002
STATE OF U P Vs. RATAN KISHORE JOHRI	March 13, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT KANPUR	January 23, 2002
STATE OF U P Vs. HARI SHANKAR DUBEY	January 18, 2002
STATE OF U P Vs. UMESH CHANDRA	January 8, 2002
STATE OF U P Vs. LABOUR COURT AGRA	January 8, 2002
STATE OF U P Vs. LABOUR COURT I	January 9, 2002
STATE OF U P Vs. INDUSTRIAL TRIBUNAL 4 U P AGRA	January 30, 2002
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1 ALLAHABAD	January 28, 2002
STATE OF U P Vs. HAR NARAIN TANDON	July 5, 2002
STATE OF U P Vs. SUSHIL KUMAR JAIN	May 23, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT VARANASI	May 24, 2002
STATE OF U P Vs. GIRJA	May 1, 2002
STATE OF U P Vs. BIHARI LAL	August 29, 2002
STATE OF U P Vs. LABOUR COURT	August 19, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	August 12, 2002
STATE OF U P Vs. JAI PAL SINGH	August 14, 2002
STATE OF U P Vs. R S GUPTA SPECIAL JUDGE DACOITY AFFECTED AREAS JALAUN AT ORAI	August 13, 2002
STATE OF U P Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA	August 14, 2002
STATE OF U P Vs. HARPHOOL	August 14, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	July 29, 2002
STATE OF U P Vs. R S GUPTA H J S SPECIAL JUDGE D A A	August 3, 2002
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV	December 5, 2002
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 4 AGRA	December 9, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	October 31, 2002
STATE OF U P Vs. OM PRAKASH VERMA	October 8, 2002
STATE OF U P Vs. PUTTI LAL	October 11, 2002
STATE OF U P Vs. GAJADHAR PANDEY	November 15, 2002
STATE OF U P Vs. RAKESH KUMAR	November 15, 2002
STATE OF U P Vs. ANANT KUMAR TIWARI	November 23, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT AGRA	September 6, 2002
STATE OF U P Vs. B S YADAV	September 13, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT U P AGRA	October 4, 2002
STATE OF U P Vs. KALI DEEN	October 3, 2002
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT	October 7, 2002
STATE OF U.P. Vs. CHANDRA PAL SINGH AND ANOTHER	August 16, 2002
STATE OF U.P. Vs. NETRA MOHAN AND ANOTHER VS	September 3, 2002
STATE OF U.P. Vs. IIND ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS	September 5, 2002
STATE OF U.P. Vs. RAJENDRA PRASAD	January 25, 2002
STATE OF U.P. Vs. DISTRICT JUDGE, PILIBHIT AND OTHERS	September 26, 2002
STATE OF U.P. Vs. MATHURA SINGH AND OTHERS	September 30, 2002
STATE OF U.P. Vs. RAMENDRA SINGH AND ANOTHER	September 12, 2002
STATE OF U.P. AND ANOTHER Vs. SANTOSH KUMAR AND ANOTHER	December 20, 2002
State of U.P. and Ors. Vs. Hari Shanker Dubey	January 18, 2002
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER LABOUR COURT II KANPUR	October 7, 2002
STATE OF UTTAR PRADESH Vs. KRISHNA PAL	September 27, 2002
STATE OF UTTAR PRADESH Vs. ABIMANYU ABHIMAN SINGH	September 27, 2002
STATE OF UTTAR PRADESH Vs. RAJA	September 17, 2002
STATE OF UTTAR PRADESH Vs. BEHARI LAL	August 29, 2002
STATE OF UTTAR PRADESH Vs. ADDITIONAL DISTRICT JUDGE VIII BAREILLY	May 1, 2002
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR	January 29, 2002
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER LABOUR COURT RAMPUR	January 23, 2002
STATE; BAHADUR Vs. BAHADUR	July 25, 2002
SUBASH CHANDRA GOYAL Vs. TAX RECOVERY OFFICER	February 26, 2002
SUBEDAR Vs. STATE OF UTTAR PRADESH	October 29, 2002
SUBHAS CHAND BHARATI Vs. ADDITIONAL DISTRICT JUDGE	May 14, 2002
SUBHASH CHAND BANSAL AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 14, 2002
SUBHASH CHAND HEAD CONSTABLE Vs. D I G ALLAHABAD RANGE	January 21, 2002
SUBHASH CHAND SHARMA Vs. IXTH ADDITIONAL DISTRICT JUDGE AGRA	April 18, 2002
SUBHASH CHANDRA DIXIT Vs. U P PUBLIC SERVICE COMMISSION	October 3, 2002
SUBHASH CHANDRA PANDEY Vs. STATE OF U P	December 11, 2002
SUBHASH CHANDRA TRIPATHI Vs. GENERAL MANAGER JAL SANSTHAN JHANSI DIVISION JHANSI	October 11, 2002
SUBHASH CHATURVEDI Vs. IVTH ADDL DISTRICT JUDGE MATHURA	January 17, 2002
SUBHASH KRISHNA SAXENA Vs. SPECIAL JUDGE E C ACT	April 15, 2002
SUDHIR KUMAR CHATURVEDI Vs. ZILA PARISHAD KANPUR DEHAT	August 28, 2002
SUDHIR KUMAR JAIN Vs. STATE OF U P	August 29, 2002
SUDHIR KUMAR RAI Vs. DISTRICT INSPECTOR OF SCHOOLS	July 18, 2002
SUDHIR KUMAR SHARMA Vs. STATE OF U P	January 30, 2002
SUDHIR KUMAR SRIVASTAVA Vs. MAHA-NIDESHAK PRANTIYA RAKSHAK DAL VIKAS DAL AVAM YUWA KALYAN U P LUCKNOW	April 12, 2002
SUGREEV SINGH DESURIYA Vs. CENTRAL GOVERNMENT OF INDIA	April 3, 2002
SUJIT KUMAR Vs. STATE OF U P	May 6, 2002
SUKAI Vs. VIITH ADDL DISTRICT JUDGE GORAKHPUR	August 20, 2002
SUKH RANI Vs. NAGAR MAHAPALIKA	December 4, 2002
SUKHAI Vs. ADDITIONAL COMMISSIONER ALIASADMINISTRATIONALIAS VARANASI DIVISION VARANASI AND	January 31, 2002
SUKHBIR SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AGRA	January 22, 2002
SUKHDEO Vs. INDUSTRIAL TRIBUNAL	September 12, 2002
SUKHDEO PRASAD Vs. ASTT CIT	December 31, 2002
SUKHENDRA PRASAD MISHRA Vs. FAMILY COURT	October 31, 2002
SUKHJINDER JEET KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 16, 2002
SUKHVINDER SINGH AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS	January 22, 2002
SULOCH RANI JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE SAHARANPUR	April 5, 2002
SULTAN ALI Vs. MANSOOR ALI	April 22, 2002
SUNDARI DEVI Vs. VIITH ADDITIONAL DISTRICT JUDGE	July 5, 2002
SUNEEL KUMAR Vs. REGIONAL ASSISTANT DIRECTOR OF EDUCATION BASIC	April 29, 2002
SUNEETA GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER	September 5, 2002
SUNIL Vs. DISTRICT MAGISTRATE BIJNOR	January 7, 2002
SUNIL AND OTHERS Vs. SMT. SHANTI DEVI AND ANOTHER	November 30, 2002
SUNIL KUMAR Vs. STATE OF U P	December 16, 2002
SUNIL KUMAR SHARMA Vs. STATE OF U P	August 21, 2002
SUNIL PODDAR Vs. CHAIRPERSON DEBT RECOVERY APPELLATE TRIBUNAL	May 13, 2002
SUNIT KUMAR TYAGI Vs. STATE OF U P	May 23, 2002
SUNITA GOSWAMI Vs. STATE OF U P	April 22, 2002
SUPER HOUSE LEATHER LTD Vs. SAGGITTARIANS INTERNATIONAL LTD	March 21, 2002
SURAJ BHAN Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION ETAWAH	April 30, 2002
SURAJ PRASAD SHARMA Vs. STATE OF U P	October 4, 2002
SURAJ SINGH SAINI Vs. DISTRICT JUDGE GHAZIABAD	January 23, 2002
SURAJPAL SHARMA Vs. DEPUTY GENERAL MANAGER ALIASWESTERN ZONEALIAS U P S R T C MEERUT	November 1, 2002
SURENDRA Vs. STATE OF U P	August 26, 2002
SURENDRA KUMAR Vs. STATE OF U.P.	May 21, 2002
SURENDRA KUMAR Vs. STATE OF U.P. AND OTHERS	September 20, 2002
SURENDRA KUMAR PANDEY Vs. STATE OF U P	March 1, 2002
SURENDRA KUMAR SHARMA Vs. SATE OF U P	April 8, 2002
SURENDRA KUMAR SRIVASTAVA Vs. EXCISE COMMISSIONER U P ALLAHABAD	October 25, 2002
SURENDRA KUMAR VERMA Vs. STATE OF U P	March 19, 2002
SURENDRA NATH MISRA Vs. DISTRICT MAGISTRATE	November 18, 2002
SURENDRA NATH RAI Vs. PRAHLAD SINGH	May 14, 2002
SURENDRA NATH SINGH Vs. DEEN DAYAL UPADHYAY GORAKHPUR UNIVERSITY	March 14, 2002
SURENDRA PATEL Vs. DISTRICT MAGISTRATE ALLAHABAD	July 18, 2002
SURENDRA PRATAP SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD	October 15, 2002
SURESH CHANDRA GUPTA Vs. COLLECTOR KANPUR NAGAR	July 12, 2002
SURESH CHANDRA SAXENA Vs. DISTRICT JUDGE FARRUKHABAD	October 25, 2002
SURESH CHANDRA SHARMA Vs. MANAGING DIRECTOR U P ROAD TRANSPORT CORPORATION LUCKNOW	September 11, 2002
SURESH CHANDRA SRIVASTAVA Vs. ALLAHABAD DISTRICT CO OPERATIVE BANK LIMITED ALLAHABAD	December 19, 2002
SURESH KUMAR BHARGAVA Vs. XVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT	August 1, 2002
SURESH KUMAR UPADHYAY Vs. STATE OF U P	January 3, 2002
SURESH PAL Vs. DISTRICT INSPECTOR OF SCHOOLS	August 14, 2002
SURESH PRAKASH Vs. STATE OF U.P. AND OTHERS	January 21, 2002
SURESH YADAV Vs. STATE OF U P	June 26, 2002
SURYA NATH Vs. IMAM ALI	February 1, 2002
SUSHEELA PAL Vs. CHIEF MEDICAL OFFICER	August 2, 2002
SUSHIL KUMAR Vs. ENGINEER IN CHIEF IRRIGATION U P	September 10, 2002
SUSHIL KUMAR DWIVEDI Vs. BASIC SHIKSHA ADHIKARI BANDA	December 5, 2002
SUSHIL KUMAR GUPTA Vs. SECRETARY PUBLIC SERVICE COMMISSION	August 14, 2002
SUSHIL KUMAR GUPTA Vs. STATE OF U P	October 11, 2002
SUSHIL KUMAR SRIVASTAVA Vs. U P PUBLIC SERVICE COMMISSION	April 12, 2002
SUSHIL VIDYARTHI Vs. UNION OF INDIA	March 11, 2002
SUSHILA DEVI Vs. DIRECTOR OF EDUCATION BASIC/CHAIRMAN U P BASIC SHIKSHA PARISHAD	September 3, 2002
SUSHMA SINGH Vs. STATE OF U P	September 19, 2002
SUTI MILLS MAZDOOR UNION Vs. UNION OF INDIA	October 7, 2002
SUYASH KUMAR SRIVASTAVA Vs. STATE OF U P	January 25, 2002
SWADESHI COTTON MILLS Vs. SULTAN AHMAD	September 6, 2002
SWADESHI COTTON MILLS LTD Vs. LABOUR COURT IV	January 18, 2002
SWAMI NATH Vs. STATE OF U P	March 5, 2002
SWARGIYA SRI JANARDAN PRASAD PANDEY HIGH SCHOOL Vs. STATE OF U P	October 3, 2002
SWASTIK TUBES P LTD Vs. TRADE TAX TRIBUNAL	July 9, 2002
SWATANTRA KUMAR DUBEY Vs. U P STATE TRANSPORT CORPORATION	September 3, 2002
SWATANTRATA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA	May 15, 2002
SYED ABDUL MEHNDI Vs. UNITED BANK OF INDIA	January 28, 2002
SYED ALI AKBAR Vs. TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD	April 25, 2002
SYED HAIDER ALI NAQVI Vs. STATE OF U P	April 16, 2002
SYED MOHAMMED MAHFOOZ Vs. STATE OF U P	August 1, 2002
SYED MOHD ASIF Vs. STATE OF UTTAR PRADESH	September 26, 2002
SYED TAKHLEEKH HYDER ZAIDI Vs. NAZIRUDDIN	November 21, 2002
SYMONDS & CO Vs. ADDL CIT	August 19, 2002
TAJ MAHAL EXPORT Vs. COMMISSIONER OF INCOME TAX	February 28, 2002
TAJ TRADING CO Vs. COMMISSIONER OF TRADE TAX	April 29, 2002
TAKABUL JAHAN Vs. STATE OF U P	March 21, 2002
TALAT FATIMA HASAN Vs. NAWAB SYED MURTAZA ALI KHAN DIED PENDENTE LITE	January 22, 2002
TANDON JEWELLERS Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	August 1, 2002
TARA DEVI Vs. STATE OF U P	February 26, 2002
TARADEVI Vs. DISTRICT JUDGE BASTI	August 28, 2002
TARAWATI Vs. DISTRICT JUDGE BIJNOR	September 10, 2002
TASNEEM AHMAD Vs. STATE OF UTTAR PRADESH	August 1, 2002
TAUQEER Vs. STATE OF U P	April 11, 2002
TEJ BHAN SINGH Vs. UNION OF INDIA	January 10, 2002
TEJ KISHORE SRIVASTAVA Vs. STATE OF U.P. AND ANOTHER	May 14, 2002
TEJ NARAIN MISRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 13, 2002
THAKUR GOVIND DEVJEE MAHARAJ BIRAJMAN MANDIR THAKUR GOVIND DEVJEE MAHARAJ GOVIND GHERA BRINDAVAN Vs. RADHA SARAN DUBEY	September 6, 2002
TILAK RAM Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD	September 19, 2002
TITAWI SUGAR COMPLEX Vs. COMMR OF CUS AND C EX	January 25, 2002
TOLA RAM SONS DAL MILL Vs. COMMISSIONER OF INCOME TAX	October 24, 2002
TRADE LINK INDIA, GHAZIABAD Vs. TRADE TAX OFFICER, GHAZIABAD AND ANOTHER	January 3, 2002
TRIBENI PRASAD PATEL Vs. UNION OF INDIA	February 13, 2002
TRIBHUWAN MISHRA Vs. REGIONAL TRANSPORT OFFICER VARANASI	January 24, 2002
TRIBHUWAN NATH SRIVASTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK CHENNAI	November 27, 2002
TRILOCHAN SINGH AND ANOTHER Vs. RADHEY SHYAM AGARWAL	August 29, 2002
TRILOK NATH MISHRA Vs. STATE OF U P	July 17, 2002
TRILOK NATH MITTAL Vs. UNION OF INDIA	April 12, 2002
TRIMURTI CONTRACTORS Vs. SECRETARY TO GOVERNMENT OF U P	May 14, 2002
TRIVENI REFINERY P LTD Vs. STATE OF ALLAHABAD	May 6, 2002
TRIVENI REFINERY P LTD Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION B I F R NEW DELHI	August 23, 2002
TRIVENI STRUCTURAL KARMCHARI SANGH Vs. UNION OF INDIA AND ORS.	January 3, 2002
TRIVENI STRUCTURALS EXECUTIVE ASSOCIATION Vs. TRIVENI STRUCTURALS LTD	January 17, 2002
TRIVENI STRUCTURALS LIMITED ALLAHABAD Vs. STATE OF U P	December 9, 2002
U P AVAS EVAM VIKAS PARISHAD Vs. BHIKKHOO LAL	September 11, 2002
U P CEMENT CORPORATION LTD Vs. STATE OF ALLAHABAD	February 14, 2002
U P CO OPERATIVE SUGAR FACTORIES FEDERATION LIMITED LUCKNOW Vs. P S MISRA GORAKHPUR	December 11, 2002
U P FOREST CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 26, 2002
U P PRADESHIK CO OPERATIVE FEDERATION Vs. PRESIDING OFFICER LABOUR COURT	August 9, 2002
U P RAJYA SETU NIGAM SANYUKTA KARMACHARI SANGH Vs. U P STARE BRIDGE CORPORATION LTD	September 27, 2002
U P STATE BRIDGE CORPORATION LTD Vs. U P RAJYA SETU NIGAM SANYUKTA KARMACHARI SANGH	September 27, 2002
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT III	September 26, 2002
U P STATE ELECTRICITY BOARD Vs. DEPUTY LABOUR COMMISSIONER	September 19, 2002
U P STATE ELECTRICITY BOARD Vs. PANCHHI LAL	November 1, 2002
U P STATE ELECTRICITY BOARD Vs. DISTRICT JUDGE	August 28, 2002
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR	January 18, 2002
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR	January 21, 2002
U P STATE ELECTRICITY BOARD BANDA Vs. PRESIDING OFFICER LABOUR COURT II	April 12, 2002
U P STATE ELECTRICITY BOARD LUCKNOW Vs. P N KHANNA	November 1, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	November 13, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. SURESH CHANDRA PANDEY	October 25, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	March 8, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. SAYEED MOHD	February 4, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICE TRIBUNAL V	September 3, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	July 23, 2002
U P STATE ROAD TRANSPORT CORPORATION Vs. JORAWAR SINGH	May 8, 2002
U P STATE SPG CO LTD Vs. R S PANDEY	November 15, 2002
U P STATE SUGAR CORPORATION Vs. LABOUR COURT	September 6, 2002
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	November 1, 2002
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER MORADABAD	April 12, 2002
U P STATE SUGAR CORPORATION UNIT KHADDA Vs. RAM NARESH UPADHYAYA	August 28, 2002
U P STATE SUGAR CORPORATIONLTD Vs. SPECIAL JUDGE E C ACT/ ADDITIONAL DISTRICT JUDGE BIJNOR	May 17, 2002
U P STATE TOURISM DEVELOPMENT CORPORATION LTD Vs. SUNIL KUMAR	November 29, 2002
U P STEELS LTD Vs. STATE OF U P	October 10, 2002
U P URDU DEVELOPMENT ORGANIZATION Vs. GOVERNMENT OF INDIA	September 10, 2002
U P ZILA PARISHAD KARAMCHARI SANGH Vs. STATE OF U P	July 23, 2002
U.P. STATE AND OTHERS Vs. SMT. NARVADA DEVI AND ANOTHER	September 23, 2002
U.P. STATE ROAD TRANSPORT Vs. KAPTAN SINGH	December 5, 2002
U.P. STATE ROAD TRANSPORT Vs. SADHANA DEVI	December 2, 2002
U.P. STATE ROAD TRANSPORT Vs. PHOOL CHAND	December 3, 2002
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AJIT SINGH	December 3, 2002
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SUMITRA DEVI	December 5, 2002
UDAI PRAKASH BHARTIYA Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE	July 2, 2002
UDAI SINGH BHANUVANSHI Vs. KUNJ BEHARI TEWARI	January 7, 2002
UDHUM SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD	May 22, 2002
UJAGAR SINGH Vs. COMMISSIONER BAREILLY DIVISION	September 6, 2002
UMA NATH SHARMA Vs. GANESH PRASAD AND OTHERS	April 22, 2002
UMA SHANKAR Vs. DISTRICT JUDGE FIROZABAD	October 26, 2002
UMA SHANKAR Vs. UNION OF INDIA	March 20, 2002
UMA SHANKAR MISHRA MISHERA Vs. S P C U P P K S R S K SEVA	April 10, 2002
UMA SHANKER RAI Vs. UNION OF INDIA	November 23, 2002
UMA SHANKER SINGH Vs. STATE OF U P	April 5, 2002
UMADATT Vs. ADDITIONAL DISTRICT JUDGE PIPARI	May 3, 2002
UMAPATI UPADHYAY Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA	January 30, 2002
UMESH CHAND Vs. BOARD OF REVENUE ALLAHABAD	February 11, 2002
UMESH CHANDRA SAXENA Vs. FIRST ADDITIONAL CIVIL JUDGE ALLAHABAD	November 19, 2002
UMESH KUMAR SHARMA Vs. STATE OF U P	April 23, 2002
UMRAO SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR	October 23, 2002
UNION OF INDIA Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA	October 23, 2002
UNION OF INDIA Vs. SHRISH PRASAD MISHRA	October 26, 2002
UNION OF INDIA Vs. ROSHAN LAL MADHOK	November 12, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD	December 18, 2002
UNION OF INDIA Vs. SUBHASH CHAND JAIN	May 8, 2002
UNION OF INDIA Vs. 1ST ADDL DISTT JUDGE ARBITRATOR	May 22, 2002
UNION OF INDIA Vs. GAYATRI SRIVASTAVA	May 24, 2002
UNION OF INDIA Vs. RAM ADHAR TIWARI	August 21, 2002
UNION OF INDIA Vs. SUDARSHAN LAL TALWAR	April 3, 2002
UNION OF INDIA AND OTHERS Vs. JUDGE SMALL CAUSE COURT, ALLAHABAD AND OTHERS	August 14, 2002
UNION PUBLIC SERVICE COMMISSION Vs. RAJESHWAR SINGH	July 3, 2002
UNITED INDIA INSURANCE CO LTD Vs. CHANDRA KALI	August 19, 2002
UNITED INDIA INSURANCE CO LTD Vs. REHANA PARVEEN	November 14, 2002
UNITED INDIA INSURANCE COMPANY Vs. SONIA	May 24, 2002
UNITED INDIA INSURANCE COMPANY Vs. VED PRAKASH SAGAR	December 9, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BANSHIDHAR GUPTA	November 26, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LALLU KASHYAP	November 13, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRATAP SINGH	December 2, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDRO	December 5, 2002
UNITED INDIA INSURANCE LTD. COMPANY LTD. Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS	April 25, 2002
UNITED SERVICE CLUB Vs. AMITA BARLOW	September 16, 2002
UPPER GANGES SUGAR AND INDUSTRIES LTD Vs. STATE OF U P	December 11, 2002
URMAN SINGH Vs. SUB-DIVISIONAL OFFICER MORADABAD	January 25, 2002
Urmila Devi Vs. Kanti Devi	June 11, 2002
UTTAM CHANDRA Vs. VIIITH ADDITIONAL DISTRICT JUDGE	March 5, 2002
UTTAM GULATI DR MRS Vs. STATE OF UTTAR PRADESH	October 3, 2002
UTTAM KUMAR DEVNATH Vs. STATE OF UTTAR PRADESH	December 16, 2002
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT-II, UTTAR PRADESH, AGRA	April 12, 2002
UTTAR PRADESHIYA VIDYALAYA NIRIKSHAK SANGH Vs. STATE OF U P	May 6, 2002
V K SRIVASTAVA Vs. UNION BANK OF INDIA	May 6, 2002
V P GOYAL Vs. STATE OF U P	January 24, 2002
V P SINGH Vs. ADDL D I G P COMMANDANT CRPF	April 8, 2002
V S CHHAUKER Vs. UNION OF INDIA	September 26, 2002
VAGEESHA NAND ALIAS VACHASPATI Vs. STATE OF U P	August 26, 2002
VAIBHAV PANDEY Vs. CHIEF ALIASPERSONNELALIAS PUNJAB NATIONAL BANK H O NEW DELHI	March 16, 2002
VAJARA YOJNA SEED FARM Vs. PRESIDING OFFICER LABOUR COURT II	November 21, 2002
VANDANA SINGH Vs. RANJANA SRIVASTAVA	September 19, 2002
VANI PATI TRIPATHI Vs. DIRECTOR GENERAL EDUCATION AND TRAINING LUCKNOW	November 21, 2002
VANISH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FARRUKHABAD TO	January 11, 2002
VASHISHTHA SINGH Vs. STATE OF U P	March 16, 2002
VED NATH Vs. INDRA VIKRAM ALIAS CHHOTE SINGH	September 19, 2002
VED PRAKASH Vs. STATE OF UTTAR PRADESH	November 21, 2002
VED PRAKASH AGRAWAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE	January 30, 2002
VED PRAKASH AGRAWAL; U P STATE SUGAR CORPORATION LTD Vs. CHAIRMAN U P STATE SUGAR CORPORATION LTD	February 7, 2002
Vedi Ram @ Medi Ram and Ors. Vs. State of U.P.& Anr.	September 24, 2002
VEDI RAM ALIAS MEDI RAM Vs. STATE OF UTTAR PRADESH	September 24, 2002
VEENA AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 MORADABAD	December 10, 2002
VEGETABLE INDUSTRIES COMPLEX Vs. COMMISSIONER OF TRADE TAX	May 24, 2002
VIBHA SHUKLA Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD	March 13, 2002
Vibhuti Narayan Chaubey @ Lala Chaubey and Ors. Vs. State of U.P.	August 7, 2002
VIBHUTI NARAYAN CHAUBEY ALIAS LALA CHAUBEY Vs. STATE OF UTTAR PRADESH	August 7, 2002
Vichitra Singh; Jagvant Singh and Ors. Vs. State of U.P.	August 26, 2002
VIDYA GUPTA Vs. STATE OF UTTAR PRADESH	September 10, 2002
VIDYA PRAKASHAN MANDIR LIMITED Vs. STATE OF UTTAR PRADESH	July 11, 2002
Vidya Prakashan Mandir Ltd. and Anr. Vs. State of U.P.& Ors.	July 11, 2002
VIDYA SHANKER Vs. REGISTRAR CO OPERATIVE SOCIETIES LUCKNOW	September 5, 2002
VIDYAWATI BHARGAVA ALIASDECEASEDDALIAS Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR	July 30, 2002
VIDYAWATI CONSTRUCTION CO Vs. UNION OF INDIA UOI	March 15, 2002
VIENDRA SINGH PAWAR Vs. STATE OF UTTAR PRADESH	August 16, 2002
VIJAI KUMAR SHAH Vs. HINDUSTAN ALUMINIUM CORPORATION LTD	August 28, 2002
VIJAI KUMAR VERMA Vs. STATE OF UTTAR PRADESH	July 29, 2002
Vijai Prakash Dixit Vs. State of U.P.and Others	May 10, 2002
VIJAI SUGAR INDUSTRIES Vs. SPECIAL SECRETARY APPELLATE AUTHORITY	August 23, 2002
VIJAY BAHADUR SINGH Vs. CHAIRMAN DEALER SELECTION BOARD	June 3, 2002
VIJAY BAHADUR TIWARI Vs. U P PUBLIC SERVICE COMMISSION	March 6, 2002
VIJAY BEHARI SRIVASTAVA Vs. U.P. POSTAL PRIMARY CO	September 12, 2002
VIJAY KUMAR JAIN Vs. DISTRICT JUDGE ALIGARH	October 31, 2002
VIJAY KUMAR MISRA Vs. SUPERINTENDENT DISTRICT JAIL GORAKHPUR	July 3, 2002
VIJAY PAL GOEL Vs. RENT CONTROL AND EVICTION OFFICER	July 5, 2002
VIJAY PRAKASH DIXIT Vs. STATE OF U P	May 10, 2002
VIJAY PRAKASH DIXIT Vs. STATE OF UTTAR PRADESH	January 1, 2002
VIJAY SINGH Vs. STATE OF U P	October 28, 2002
VIJAY SINGH Vs. STATE OF U P	October 11, 2002
VIJAY SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 23, 2002
VIJAYSHREE CHEMICALS P LTD Vs. STATE OF ALLAHABAD	February 18, 2002
VIJENDRA PAL SC SINGH Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA LUCKNOW	April 3, 2002
VIKRANT KUMAR Vs. STATE OF UTTAR PRADESH	July 19, 2002
VIMALA Vs. STATE OF U P	March 13, 2002
VINAI KUMAR UPADHYAY Vs. MUKHYA NAGAR ADHIKARI NAGAR MAHAPALIKA	September 10, 2002
VINAY KUMAR AGARWAL Vs. XVIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	April 18, 2002
VINAY KUMAR AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER/SUB	August 26, 2002
VINAY KUMAR JAIN Vs. SHRIYANSH KUMAR JAIN	September 18, 2002
VINAYAK TEA CO Vs. KOTHARI PRODUCTS LTD	April 5, 2002
VINDHYA VASINI Vs. PRESCRIBED AUTHORITY	April 15, 2002
VINESH KUMAR Vs. SAGHIR AHMAD	October 30, 2002
VINOD BANSAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 BULANDSHAHR	April 16, 2002
VINOD KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS	October 25, 2002
VINOD KUMAR Vs. STATE OF U P	November 30, 2002
VINOD KUMAR Vs. STATE PUBLIC SERVICES TRIBUNAL	January 30, 2002
VINOD KUMAR JAIN Vs. STATE OF U P	August 26, 2002
VINOD KUMAR RAI Vs. STATE OF U P	March 8, 2002
VINOD KUMAR RAI Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD	March 11, 2002
VINOD KUMAR SINGH Vs. STATE OF U P	November 27, 2002
VINOD KUMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN	March 15, 2002
VINODANI TIWARI Vs. STATE OF U P	March 16, 2002
VIPIN KUMAR SINGH Vs. U P SECONDARY EDUCATION BOARD	July 19, 2002
VIR SINGH ALIAS MITTHU LAL Vs. STATE OF U P	September 5, 2002
VIRENDRA KUMAR Vs. STATE OF U P	May 23, 2002
VIRENDRA KUMAR Vs. STATE OF UTTAR PRADESH	May 23, 2002
VIRENDRA KUMAR KULSHRESHTHA Vs. SECRETARY UTTAR PRADESH BASIC SIKSHA PARISHAD	August 14, 2002
VIRENDRA KUMAR KULSHRESTHA Vs. SECRETARY, UTTAR PRADESH BASIC SIKSHA PARISHAD, ALLAHABAD	May 14, 2002
VIRENDRA OJHA Vs. STATE OF UTTAR PRADESH	October 10, 2002
VIRENDRA PRAKASH DWIVEDI Vs. STATE OF U P	November 13, 2002
VIRENDRA PRKASH MADNAWAT Vs. UTTAR PRADESH POWER CORPORATION	September 16, 2002
VIRENDRA SINGH Vs. ADDITIONAL COMMISSIONER	September 11, 2002
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH	August 1, 2002
VIRENDRA SINGH Vs. STATE OF U P	July 9, 2002
VIRENDRA SINGH Vs. STATION OFFICER P S KABRAI	January 30, 2002
VIRENDRA SINGH Vs. ADMINISTRATOR, HAPUR SAHKARI KRAY VIKRAY SAMITI LT	November 27, 2002
VIRESH KUMAR Vs. CHAIRMAN/ANUSHASHANIK ADHIKARI HINDON GRAMIN BANK	February 13, 2002
VISHAL SRIVASTAVA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD	October 3, 2002
VISHAMBHAR DAYAL GUPTA Vs. STATE OF U.P.	December 11, 2002
VISHNU Vs. STATE OF U P	September 25, 2002
VISHNU MOHAN Vs. INCHARGE DISTRICT JUDGE	November 25, 2002
VISHWA NATH YADAV Vs. COMMISSIONER, BASTI DIVISION, BASTI AND OTHERS	January 9, 2002
VIVEK KUMAR Vs. VICE CHANCELLOR B H U	September 13, 2002
VIVEK KUMAR Vs. ASHOK KUMAR	July 15, 2002
WAHAJUDDIN Vs. BOARD OF REVENUE	January 18, 2002
WAKILA BEGUM Vs. KESAR AZIZ	November 26, 2002
WALI MOHAMMAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS	September 24, 2002
WASEEM Vs. STATE OF UTTAR PRADESH	September 27, 2002
WASIM ADIL KHAN Vs. STATE OF U P	July 18, 2002
WASIM AHMAD Vs. RAM SAROOP GUPTA CHIEF TREASURY OFFICER ALLAHABAD	September 27, 2002
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P	November 13, 2002
WEST U P SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA	October 24, 2002
WIMCO LTD Vs. VIKRAM SINGH	January 21, 2002
WINDING UP OF U P STATE CEMENT CORPORATION LTD Vs. U P STATE CEMENT CORPORATION LTD	February 14, 2002
WING COMMANDER, M.P. YADAV (RETD.) Vs. SARLA AGGARWAL	April 22, 2002
YADU NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR	January 15, 2002
YAGYA PAL Vs. STATE OF U P	February 26, 2002
YALAMACHILI NAGARCYA RAO Vs. NALGONDA DISTT. CO-OPERATIVE CENTRAL BANK	February 11, 2002
YOGENDRA RAM CHAURASIYA Vs. STATE OF U P	September 10, 2002
YUVRAJ SINGH Vs. STATE OF U P	September 17, 2002
ZAFAR ALAM Vs. COLLECTOR JAUNPUR	March 16, 2002
ZAFAR ALAM Vs. ZILA BASIC SHIKSHA ADHIKARI ALLAHABAD	August 28, 2002
ZAFAR ALI KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH	August 27, 2002
ZAHEER AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE FATEHPUR	April 12, 2002
ZAHEER AHMAD Vs. IVTH ADDL DISTRICT JUDGE FATEHPUR	December 4, 2002
ZAHEER AHMED Vs. DISTRICT JUDGE, GHAZIABAD	November 28, 2002
ZIAUDDIN Vs. COMMISSIONER MORADABAD	December 3, 2002
ZILA BASIC SHIKSHA ADHIKARI BULANDSHAHR Vs. JITENDRA ALIASJ RAMALIAS	August 14, 2002
ZILA SAHKARI GANNA VIKAS SAMITI Vs. PRESIDING OFFICER, LABOUR COURT	May 5, 2002
ZILA SAHKARI GANNA VIKAS SAMITI LTD Vs. PRESIDING OFFICER LABOUR COURT	April 5, 2002
Zubair Ahmad Vs. Ali Hussain	March 23, 2002
Zubulnisa Vs. Fakhrul Islam	January 17, 2002

Year 2002 of HIGH COURT OF ALLAHABAD

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