|
A M J P ROHILKHAND UNIVERSITY BAREILLY Vs. HARJENDAR SINGH
|
March 13, 2001 |
|
A P SINGH DR Vs. STATE OF U P
|
January 5, 2001 |
|
A R SIRCAR Vs. STATE OF U P
|
November 27, 2001 |
|
A VISHNU DUTT SHARMA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA
|
January 10, 2001 |
|
ABDUL HAI Vs. IIIRD ADDL DISTRICT JUDGE BASTI
|
May 18, 2001 |
|
ABDUL HALEEM Vs. STATE OF UTTAR PRADESH
|
August 22, 2001 |
|
ABDUL HASAN Vs. UNION OF INDIA
|
May 25, 2001 |
|
ABDUL MUID KHAN Vs. STATE OF U P
|
July 13, 2001 |
|
ABDUL RAHEEM Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
|
February 6, 2001 |
|
ABDUL WAHID KHAN Vs. JABBAR AHMAD AND OTHERS
|
April 19, 2001 |
|
ACHAL SINGH YADAV Vs. STATE OF U P
|
July 4, 2001 |
|
Adanku Vs. State
|
April 16, 2001 |
|
ADITYA PRASAD PANDEY AND ANOTHER Vs. THE COMMISSIONER, BASTI AND OTHERS
|
July 9, 2001 |
|
ADNAM AHSAN Vs. STATE OF U P
|
August 6, 2001 |
|
Ahad Vs. Samad & Ors.
|
May 31, 2001 |
|
AHMED ALI Vs. ADDITIONAL COLLECTOR (FINANCE AND REVENUE), MUZAFFARNAGAR, AND OTHERS
|
April 10, 2001 |
|
AJAI KUMAR Vs. STATE OF U P
|
March 12, 2001 |
|
AJAI MISHRA Vs. STATE OF U P
|
April 17, 2001 |
|
AJAY KUMAR AGRAWAL Vs. ASSTT CIT
|
January 15, 2001 |
|
AJAY KUMAR SRIVASTAVA Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS
|
December 6, 2001 |
|
AJEET KUMAR SINGH Vs. SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES LUCKNOW
|
July 11, 2001 |
|
AKBAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 22, 2001 |
|
AKHILESH Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR
|
July 31, 2001 |
|
AKHTARULLAH KHAN Vs. STATE OF U P
|
December 5, 2001 |
|
Akila Begum Vs. Addl. Commissioner
|
May 10, 2001 |
|
ALI HASAN SAIFI Vs. SATISH KUMAR
|
July 6, 2001 |
|
ALI HASAN SAIFI Vs. SATISH KUMAR
|
June 7, 2001 |
|
ALI JOHAD NAQVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
March 14, 2001 |
|
ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION NEW DELHI Vs. UNION OF INDIA
|
February 28, 2001 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. VIDYAWATI CONSTRUCTION CO
|
September 20, 2001 |
|
ALLAHABAD REGIONAL RURAL BANK OFFICER ORGN Vs. ALLAHABAD KSHETRIYA GRAMIN BANK
|
July 11, 2001 |
|
AMALENDU DAS GUPTA ALIAS RAJAT Vs. SHEELA DAS GUPTA
|
November 8, 2001 |
|
AMAR GOND Vs. STATE OF UTTAR PRADESH
|
August 30, 2001 |
|
AMAR JYOTI PICTURE PALACE Vs. DEPUTY LABOUR COMMISSIONER
|
October 30, 2001 |
|
Amar nath Vs. Jagdish
|
February 2, 2001 |
|
AMAR PAL Vs. STATE OF UTTAR PRADESH
|
August 29, 2001 |
|
AMBI BISHT Vs. STATE OF U P
|
January 17, 2001 |
|
AMERIKA Vs. STATE OF UTTAR PRADESH
|
May 16, 2001 |
|
AMIN SONS LTD Vs. SHYAM TRANSPORT AND FORWARDING AGENCY
|
August 22, 2001 |
|
AMIR ALAM KHAN Vs. STATE OF UTTAR PRADESH
|
July 3, 2001 |
|
AMIR CHAND Vs. VI ADDL DISTRICT JUDGE MEERUT
|
August 30, 2001 |
|
AMIT KUMAR AND ANOTHER Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
|
July 13, 2001 |
|
AMIT KUMAR CHAUDHARY @ GUDDU Vs. STATE OF U.P.
|
November 22, 2001 |
|
AMRIT LAL Vs. U P PUBLIC SERVICES TRIBUNAL LUCKNOW
|
January 8, 2001 |
|
AMULYA SINGH Vs. NAGAREEYA SAHKARI BANK LTD
|
April 25, 2001 |
|
ANAND AGARWAL Vs. BALRAM DAS
|
March 17, 2001 |
|
ANAND DUPLEX LTD Vs. JAVED AHMAD
|
October 30, 2001 |
|
ANAND KUMAR GUPTA Vs. STATE OF U P
|
May 23, 2001 |
|
ANAND KUMAR TIWARI Vs. SUPERINTENDENT OF POLICE JAUNPUR
|
July 4, 2001 |
|
ANAND MOHAN Vs. UNION OF INDIA
|
December 5, 2001 |
|
ANAND MOHAN DR Vs. BANARAS HINDU UNIVERSITY
|
July 18, 2001 |
|
ANAND NARAIN SINGH Vs. U P SECONDARY EDUCATION SERVICE SELECTION BOARD
|
February 14, 2001 |
|
ANANTHA RAM Vs. ADDI CIVIL JUDGE
|
May 8, 2001 |
|
ANATHA RAM Vs. ADDL CIVIL JUDGE
|
May 8, 2001 |
|
ANIL KUMAR Vs. CHANDRA SHEKHAR AZAD UNIVERSITY KANPUR
|
March 20, 2001 |
|
ANIL KUMAR AZAD Vs. STATE OF U P
|
January 10, 2001 |
|
ANIL SHARMA Vs. STATE OF U P
|
March 16, 2001 |
|
ANIRUDH PRADHAN Vs. CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
|
March 16, 2001 |
|
ANJUM ARA Vs. XITH ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
May 14, 2001 |
|
ANOOP KUMAR Vs. STATE OF U P
|
November 28, 2001 |
|
ANOOP KUMAR DUBEY Vs. DIRECTOR OF EDUCATION MADHYAMIK
|
March 26, 2001 |
|
ANOOP KUMAR TIWARI Vs. STATE OF U P
|
December 5, 2001 |
|
ANURAG PATHAK Vs. HIGH COURT OF UTTARANCHAL
|
October 5, 2001 |
|
Aqeel Vs. State of U.P.& Ors.
|
May 15, 2001 |
|
AQEEL JAMIL KHAN Vs. STATE OF UTTAR PRADESH
|
May 15, 2001 |
|
ARCHANA MEHTA Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 6, 2001 |
|
ARIF Vs. STATE OF U P
|
January 1, 2001 |
|
ARIF Vs. STATE OF U P
|
February 1, 2001 |
|
ARUN KUMAR Vs. STATE OF U P
|
April 4, 2001 |
|
ARUN KUMAR CHOUBEY Vs. ADMINISTRATOR NAGAR PALIKA MIRZAPUR
|
August 16, 2001 |
|
ARVIND Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR.
|
July 25, 2001 |
|
Arvind Kumar Vs. Ajudhi
|
July 3, 2001 |
|
ARVIND KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH
|
July 30, 2001 |
|
ARVIND KUMAR ALIAS GUDDU Vs. STATE OF U P
|
December 6, 2001 |
|
ARVIND KUMAR RAI Vs. STATE OF U P
|
March 30, 2001 |
|
ARVIND MEHROTRA Vs. LABOUR COMMISSIONER KANPUR
|
August 22, 2001 |
|
ASHA DEVI Vs. STATE OF UTTAR PRADESH
|
July 27, 2001 |
|
ASHA NAND SINGH Vs. UNION OF INDIA
|
May 1, 2001 |
|
ASHA RAM Vs. STATE OF UTTAR PRADESH
|
November 2, 2001 |
|
Asharfi Lal Vs. Hari Dass
|
April 27, 2001 |
|
ASHFAQUNNABI KHAN Vs. THE COLLECTOR/DISTRICT MAGISTRATE, MORADABAD AND OTHERS
|
July 27, 2001 |
|
ASHGHAR ALI ALIAS MOHARAAM ALI Vs. STATE OF U P
|
May 18, 2001 |
|
ASHIK ALI Vs. VIIITH ADDL DISTRICT JUDGE
|
July 17, 2001 |
|
Ashiq Ali Vs. Maqsood Ali
|
June 12, 2001 |
|
ASHOK BOHARA Vs. ADDITIONAL CITY MAGISTRATE R C AND E O KANPUR NAGAR
|
August 29, 2001 |
|
ASHOK KESARWANI Vs. LALTA PRASAD
|
April 10, 2001 |
|
ASHOK KUMAR Vs. STATE OF U P
|
May 3, 2001 |
|
Ashok Kumar Vs. Gauri Shankar
|
June 28, 2001 |
|
Ashok Kumar Vs. L.M.C.
|
February 2, 2001 |
|
Ashok Kumar Vs. Director, Local Bodies, 8th Floor, Indira Bhawan, Lucknow and others
|
August 9, 2001 |
|
ASHOK KUMAR BHATIA Vs. XIII ADDL DISTRICT JUDGE KANPUR NAGAR
|
February 9, 2001 |
|
ASHOK KUMAR GOEL Vs. PRESCRIBED AUTHORITY MUZAFFARNAGAR
|
January 5, 2001 |
|
ASHOK KUMAR JAIN Vs. STATE OF U P
|
February 22, 2001 |
|
ASHOK KUMAR SINGH Vs. STATE OF U P
|
January 12, 2001 |
|
ASHOK KUMAR SINGH Vs. STATE OF U P
|
July 24, 2001 |
|
ASHOK KUMAR THARD Vs. HIRDESH KHANDELWAL
|
May 25, 2001 |
|
ASHOK PRATAP SINGH Vs. DEPUTY CANE COMMISSIONER BAREILLY
|
November 23, 2001 |
|
ASHOK YADAV Vs. STATE OF U P
|
March 26, 2001 |
|
ASHUTOSH PANDEY Vs. SECRETARY DURGA NARAIN COLLEGE FATEHGARH
|
December 3, 2001 |
|
ASHWANI KUMAR JAIN Vs. UNION OF INDIA
|
April 10, 2001 |
|
ASHWANI VASHISHT Vs. STATE OF U P
|
July 11, 2001 |
|
ASHWINI KUMAR SHARMA Vs. STATE OF U P
|
July 24, 2001 |
|
ASMA PARVEEN Vs. ALIGARH MUSLIM UNIVERSITY
|
March 29, 2001 |
|
ASTIK KUMAR PANDEY Vs. DIRECTOR CHAIRMAN BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
January 9, 2001 |
|
ATAR SINGH Vs. SAHKARI GANNA VIKAS SAMITI LIMITED
|
December 19, 2001 |
|
Atibal Singh Vs. Hausila Prasad Singh
|
February 6, 2001 |
|
ATIQUE AHMAD Vs. ELECTION COMMISSION OF INDIA
|
March 28, 2001 |
|
ATIQUE AHMED Vs. STATE OF UTTAR PRADESH
|
August 31, 2001 |
|
AVADH BIHARI DIXIT Vs. STATE OF U P
|
August 23, 2001 |
|
AWADH NARAIN Vs. IVTH ADDL DISTRICT JUDGE JAUNPUR
|
September 10, 2001 |
|
AYODHYA PRASAD Vs. UNION OF INDIA
|
July 2, 2001 |
|
AYODHYA PRASAD Vs. UNION OF INDIA
|
February 7, 2001 |
|
BABBU LAL AND SADHU Vs. STATE OF U P
|
August 30, 2001 |
|
BABU Vs. STATE OF UTTAR PRADESH
|
February 15, 2001 |
|
BABU RAM Vs. DY. DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHE
|
April 3, 2001 |
|
BABU SINGH Vs. XIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
March 31, 2001 |
|
BABY ASHI Vs. STATE OF U P
|
April 9, 2001 |
|
Badan Singh Vs. Ghasi Ram
|
March 30, 2001 |
|
BADAN SINGH ALIAS BADDO Vs. STATE OF UTTAR PRADESH
|
October 16, 2001 |
|
BAGHARA BALAN MUSLIM KARYAKARINI SAMITI AND ANOTHER Vs. RAKESH MITTAL AND THREE OTHERS
|
December 19, 2001 |
|
Bai Vs. Nirmala
|
January 2, 2001 |
|
Baij Nath Vs. State of U.P.
|
June 21, 2001 |
|
BAITHU ALIAS WASIM Vs. STATE
|
May 16, 2001 |
|
BAL CHAND SINGH YADAV Vs. STATE OF U P
|
July 6, 2001 |
|
BAL KRISHNA Vs. RAMANAND DIXIT
|
March 16, 2001 |
|
BALA PRASAD AGNIHOTRI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
May 8, 2001 |
|
BALBHADRA PANDEY Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY
|
May 25, 2001 |
|
BALBIR SINGH Vs. STATE OF U P
|
August 17, 2001 |
|
BALBIR SINGH CONTRACTOR Vs. STATE OF U P
|
November 27, 2001 |
|
BALBIR SINGH SETHI Vs. UNION OF INDIA
|
April 10, 2001 |
|
BALBIRI Vs. STATE OF UTTAR PRADESH
|
September 26, 2001 |
|
BALDEO RAJ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GAUTAMBUDH NAGAR AND OTHERS
|
November 24, 2001 |
|
BALIRAM SINGH Vs. ADDITIONAL COMMISSIONER (ADMN.), VARANASI AND OTHERS
|
July 6, 2001 |
|
Baljit Vs. Tilak Ram
|
July 20, 2001 |
|
BALKARAN Vs. COLLECTOR/D.M., GHAZIPUR AND OTHERS
|
February 19, 2001 |
|
BALLAM Vs. STATE OF U P
|
March 15, 2001 |
|
BALLOO Vs. STATE OF UTTAR PRADESH
|
March 28, 2001 |
|
BALRAM PRASAD Vs. STATE OF U P
|
July 17, 2001 |
|
BANCHE LAL TRIVEDI Vs. STATE OF U P
|
November 19, 2001 |
|
BANK OF BARODA Vs. SARDAR AWINDER SINGH
|
April 18, 2001 |
|
BANS RAJ SINGH Vs. IST ADDL DISTRICT JUDGE VARANASI
|
September 17, 2001 |
|
BANWARI LAL Vs. DISTRICT MAGISTRATE ALIGARH
|
October 9, 2001 |
|
BANWARI LAL Vs. DISTRICT MAGISTRATE ALIGARH
|
August 9, 2001 |
|
BAR ASSOCIATION GHAZIABAD Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE ALLAHABAD
|
February 6, 2001 |
|
BARNAM SINGH Vs. DIRECTOR SAMAJ KALYAN DEPARTMENT
|
August 9, 2001 |
|
BARSATI ALIAS BABU RAM Vs. STATE OF U P
|
August 17, 2001 |
|
BATA INDIA LTD Vs. 3RD ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
January 12, 2001 |
|
BECHAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADDALIAS DISTRICT MAGISTRATE SIDDARTHNAGAR
|
February 1, 2001 |
|
BECHAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL DISTRICT MAGISTRATE AND ORS.
|
February 19, 2001 |
|
Bechan and Ors. Vs. Gaon Sabha & Ors.
|
May 17, 2001 |
|
BECHNA Vs. D D C VARANASI
|
August 3, 2001 |
|
BECHOO Vs. UPPER COLLECTOR AND ANOTHER
|
December 3, 2001 |
|
BEKARU Vs. SHIV MURAT
|
March 20, 2001 |
|
BHAGAUTI Vs. SPECIAL JUDGE BASTI
|
August 8, 2001 |
|
BHAGIRATH Vs. GAYATRI DEVI
|
February 22, 2001 |
|
Bhagirath Vs. State
|
February 13, 2001 |
|
BHAGIRATH Vs. STATE OF U.P. AND ORS.
|
July 18, 2001 |
|
BHAGIRATH GRAMIN BANK Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR
|
August 31, 2001 |
|
BHAGWAN DIN AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, GYANPUR, DISTRICT S
|
August 2, 2001 |
|
BHAGWAN PANDEY Vs. IIIRD ADDL DISTRICT JUDGE BALLIA
|
August 7, 2001 |
|
BHAGWAN SAHAY Vs. STATE OF U P
|
July 23, 2001 |
|
Bhagwat Vs. Up-Ziladhikari
|
January 30, 2001 |
|
Bhagwati Vs. Babu Ram
|
January 18, 2001 |
|
BHAGWATI PRASAD AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
May 21, 2001 |
|
BHAIYA LAL Vs. STATE
|
February 7, 2001 |
|
BHAIYA RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 8, 2001 |
|
BHANU PRATAP TEWARI Vs. STATE OF UTTAR PRADESH
|
August 30, 2001 |
|
BHANU SHARAN Vs. SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
|
December 12, 2001 |
|
BHARAT STEEL INDUSTRIES Vs. REGIONAL DIRECTOR E S I C
|
July 4, 2001 |
|
BHASKAR Vs. STATE OF UTTAR PRADESH
|
August 2, 2001 |
|
BHASKAR SAHKARI AWAS SAMITI LTD Vs. STATE OF U P
|
April 26, 2001 |
|
BHAVGA SRIVASTAVA Vs. STATE OF U P
|
April 20, 2001 |
|
Bhawani Deen Vs. Jai Hind Singh
|
January 9, 2001 |
|
BHEESHM PAL Vs. VITH ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
May 8, 2001 |
|
BHIRUG REVISIONIST Vs. STATE OF UTTAR PRADESH
|
July 11, 2001 |
|
Bhola Singh Vs. Mulla Khan
|
May 21, 2001 |
|
BHOOP NARAIN TEWARI Vs. UPTRON INDIA LTD
|
July 3, 2001 |
|
BHOORA Vs. GAON SABHA
|
February 19, 2001 |
|
BHUNDA Vs. STATE OF UTTAR PRADESH
|
May 16, 2001 |
|
Bhupat Vs. State
|
February 1, 2001 |
|
BHUREY Vs. STATE OF U P
|
January 10, 2001 |
|
BHUWAN CHANDRA TIWARI Vs. STATE OF U P
|
September 17, 2001 |
|
BIJENDRA SINGH ALIAS PINTOO Vs. STATE OF UTTAR PRADESH
|
January 25, 2001 |
|
BIJJO ALIAS VIJAY SINGH Vs. STATE OF U P
|
February 16, 2001 |
|
BILLA ALIAS BIRLA Vs. SUPERINTENDENT OF DISTRICT JAIL BASTI
|
April 12, 2001 |
|
BINA TRIPATHI SMT Vs. DISTRICT COLLECTOR
|
March 2, 2001 |
|
Binda Prasad Vs. Heera Lal
|
April 12, 2001 |
|
BINDESHWARI
Vs. BOARD OF REVENUE
|
December 21, 2001 |
|
BIRBAL SHARMA Vs. CHIEF MEDICAL OFFICER
|
April 30, 2001 |
|
Birendra Prasad Vs. Shushila Devi
|
March 14, 2001 |
|
BISHESHWAR SINGH ALIAS KALLOO Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR
|
July 31, 2001 |
|
BRAHM SINGH
Vs. BOARD OF REVENUE
|
December 21, 2001 |
|
BRAHMA DATT Vs. HARIDWAR
|
July 10, 2001 |
|
BRAHMA DEO NARAIN RAI Vs. IST ADDL DISTRICT JUDGE
|
August 10, 2001 |
|
Brahma Nand and Anr. Vs. State of U.P.& Ors.
|
April 10, 2001 |
|
BRAHMA PAL SINGH RANDI Vs. DY DIRECTOR OF EDUCATION MEERUT
|
August 17, 2001 |
|
BRAJESH Vs. STATE OF U P
|
April 26, 2001 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. USHA
|
November 5, 2001 |
|
BRIJ LAL VERMA Vs. S P C B I
|
April 9, 2001 |
|
BRIJ MOHAN PRASAD Vs. STATE OF UTTAR PRADESH
|
February 8, 2001 |
|
BRIJ RAJ SWARUP BHATNAGAR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD
|
August 17, 2001 |
|
BRIJESH KUMAR Vs. COLLECTOR DISTRICT MAGISTRATE
|
July 13, 2001 |
|
Budhuwa Vs. Gaon Sabha
|
March 14, 2001 |
|
BUKEYS BATTERIES P LTD Vs. STATE OF ALLAHABAD
|
December 22, 2001 |
|
BUNDI Vs. IIND A D J SAHARANPUR
|
January 12, 2001 |
|
BUNNI LAL CHAURASIA Vs. DEPUTY REGISTRAR COOP SOCIETIES GORAKHPUR
|
September 5, 2001 |
|
C P L VIDYA SAGAR SONKER Vs. UNION OF INDIA
|
August 7, 2001 |
|
CATHOLIC DIOCESE OF GORAKHPUR EDUCATION SOCIETY Vs. STATE OF UTTAR PRADESH
|
February 7, 2001 |
|
CATHOLIC DIOCESE OF GORAKHPUR EDUCATION SOCY Vs. STATE OF U P
|
July 2, 2001 |
|
CHAKRESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH
|
July 27, 2001 |
|
CHAMAN LAL SINGHAL Vs. PRESCRIBED AUTHORITY II ADDITIONAL CIVIL JUDGE ALIASS D ALIAS LUCKNOW
|
November 20, 2001 |
|
Chamkaur Singh Vs. Additional Commissioner Administration, Saharanpur, Division, Saharanpur and others
|
October 10, 2001 |
|
CHANDANIA Vs. STATE OF UTTAR PRADESH
|
February 7, 2001 |
|
CHANDI PRASAD Vs. ADDL DIST AND SESSIONS JUDGE HAPUR
|
March 30, 2001 |
|
CHANDRA BHAN SHUKLA Vs. SECRETARY REGIONAL CANE SERVICE AUTHORITY
|
May 8, 2001 |
|
CHANDRA KANT PATHAK Vs. NIDESHAK RAJYA SHAIKSHIK ANUSANDHAN EVAM PRASHIKSHAN PARISHAD U P LUCKNOW
|
April 9, 2001 |
|
CHANDRA PAL Vs. STATE OF U.P. AND ANOTHER
|
August 7, 2001 |
|
CHANDRA PAL SINGH Vs. BHIKHAM
|
December 13, 2001 |
|
CHANDRA PAL SINGH Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD
|
October 30, 2001 |
|
CHANDRA PAL SINGH Vs. STATE OF U P
|
July 26, 2001 |
|
CHANDRA PRAKASH GUPTA Vs. ADDL DISTRICT MAGISTRATE
|
May 18, 2001 |
|
CHANDRA PRAKASH MISRA Vs. STATE OF U P
|
February 9, 2001 |
|
CHANDRAMA PRASAD SINGH Vs. FIRST ADDL DISTRICT JUDGE VARANASI
|
February 16, 2001 |
|
Chandrawati Devi Vs. Kallu Ram etc.
|
July 26, 2001 |
|
CHANDRESH PASWAN Vs. STATE OF U P
|
July 13, 2001 |
|
CHANDRIKA Vs. STATE OF UTTAR PRADESH
|
September 14, 2001 |
|
Chandrika Vs. Om Prakash
|
March 19, 2001 |
|
CHET RAM Vs. STATE OF U P
|
May 22, 2001 |
|
CHHANGUR Vs. DY. DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
May 8, 2001 |
|
CHHEDDA LAL AND ANOTHER Vs. DIRECTOR OF CONSOLIDATION, MATHURA AND OTHERS
|
May 21, 2001 |
|
CHHEDI LAL MAURYA Vs. JOINT DIRECTOR OF EDUCATION
|
July 3, 2001 |
|
CHHEDI PRASAD Vs. KAMRUNNISHA
|
October 31, 2001 |
|
CHHOTA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE, HAMIRPUR AND OTHER
|
November 29, 2001 |
|
CHHOTEY LAL GUPTA Vs. STATE OF U P
|
April 18, 2001 |
|
CHHOTEY LAL SINGH Vs. DIRECTOR OF EDUCATION
|
May 21, 2001 |
|
Chhunni Lal Vs. State of U.P.
|
January 8, 2001 |
|
CHINTA Vs. STATE OF UTTAR PRADESH
|
October 10, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND GOYAL
|
July 13, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. YADU RAJ NARAIN SINGH
|
July 24, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGAT RAM JAI NARAIN
|
August 29, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR AGARWAL
|
January 22, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. USHA TRIPATHI
|
January 22, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. WILLARD INDIA LIMITED
|
January 23, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SHADI LAL ENTERPRISES
|
January 11, 2001 |
|
COMMISSIONER OF TRADE TAX Vs. PRECISE LABORATORIES LTD
|
November 26, 2001 |
|
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS
|
February 8, 2001 |
|
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE BASTI Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
|
November 21, 2001 |
|
COMMITTEE OF MANAGEMENT ADARSH VIDYALAYA SAMITI BULANDSHAHR Vs. PRESCRIBED AUTHORITY UPZILA MAGISTRATE
|
January 4, 2001 |
|
COMMITTEE OF MANAGEMENT ASHRFIA INTERMEDIATE COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION AZAMGARH REGION
|
April 25, 2001 |
|
COMMITTEE OF MANAGEMENT BAHERI EDUCATION SOCIETY Vs. DIRECTOR OF EDUCATION SECONDARY
|
February 27, 2001 |
|
COMMITTEE OF MANAGEMENT DR SUDAMA PRASAD BAL VIDYA MANDIR KANYA INTER Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
|
November 26, 2001 |
|
COMMITTEE OF MANAGEMENT DR SUDAMA PRASAD BALVIDYA MANDIR KANYA INTER Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 25, 2001 |
|
COMMITTEE OF MANAGEMENT GANDHI SMARAK INTER COLLEGE AGRA Vs. DISTRICT INSPECTOR OF SHCOOLS AGRA
|
May 4, 2001 |
|
COMMITTEE OF MANAGEMENT LAKHORI INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS MORADABAD
|
August 2, 2001 |
|
COMMITTEE OF MANAGEMENT LAL BAHADUR SHASTRI LAGHU MADHYAMIK VIDYALAYA Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
|
November 9, 2001 |
|
COMMITTEE OF MANAGEMENT S D P G COLLEGE MUZAFFARNAGAR Vs. VICECHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
|
October 16, 2001 |
|
CONSTABLE C P 117 YAD ALI Vs. SUPERINTENDENT OF POLICE CHANDAULI
|
January 10, 2001 |
|
CORPORAL G S TRIPATHI Vs. UNION OF INDIA
|
March 16, 2001 |
|
D N SHARMA Vs. DIRECTOR OF EDUCATION ALIASHIGHER EDUCATIONALIAS U P ALLAHABAD
|
January 19, 2001 |
|
D S M GROUP OF INDUSTRIES Vs. STATE OF U P
|
December 21, 2001 |
|
DALBIR SINGH Vs. STATE OF U P
|
May 22, 2001 |
|
Damodar Vs. Gaon Sabha
|
April 12, 2001 |
|
DAUJI PATHAK Vs. U P FINANCIAL CORPORATION
|
December 5, 2001 |
|
DAULAT RAM DEAD Vs. YASHPAL
|
July 6, 2001 |
|
Daya Ram Vs. Mahesh Prasad
|
January 4, 2001 |
|
DAYA SHANKAR Vs. STATE OF U P
|
January 24, 2001 |
|
DAYA SHANKER TRIVEDI Vs. LAKHIMPUR CENTRAL CONSUMERS COOPERATIVE STORES LTD
|
July 27, 2001 |
|
DAYALBAGH EDUCATIONAL INSTITUTE AGRA Vs. STATE OF UTTAR PRADESH
|
May 18, 2001 |
|
DAYANAND TYAGI AND OTHERS Vs. ADDITIONAL COLLECTOR (ADM), MU
|
April 10, 2001 |
|
Dayawati Vs. L.M.C.
|
March 30, 2001 |
|
DEEN DAYAL PIPARAIYA Vs. THAKUR MATHILI RAMAN JI MAHARAJ MANDIR
|
March 16, 2001 |
|
Deena Vs. Ram Asray
|
February 13, 2001 |
|
DEENA ALIAS DINAWA Vs. BOARD OF REVENUE AND OTHERS
|
November 20, 2001 |
|
DEOKI NANDAN Vs. THE RENT CONTROL AND EVICTION OFFICER
|
May 9, 2001 |
|
DEOKI NANDAN AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
August 2, 2001 |
|
DESH DEEPAK TRIPATHI Vs. STATE OF UTTAR PRADESH
|
August 16, 2001 |
|
Desh Raj Singh Vs. Gajraj Singh
|
August 30, 2001 |
|
DESHRAJ SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OT
|
March 26, 2001 |
|
DEV PRAKASH SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
December 18, 2001 |
|
DEVENDRA DEO SHARMA Vs. STATE OF U P
|
December 6, 2001 |
|
DEVENDRA KUMAR Vs. ADDL COMMISSIONER JUDL MEERUT
|
September 17, 2001 |
|
DEVENDRA PRATAP SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 5, 2001 |
|
DEVENDRA SINGH JEENA Vs. STATE OF U P
|
January 20, 2001 |
|
DEVI Vs. STATE OF U P
|
January 18, 2001 |
|
Devi Din Vs. Mula
|
March 19, 2001 |
|
DEVKI NANDAN PANDEY Vs. MEENA PANDEY
|
March 22, 2001 |
|
DEVKI NANDAN SHARMA DR Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
|
January 19, 2001 |
|
DHAN JI AHIR Vs. STATE OF UTTAR PRADESH
|
October 17, 2001 |
|
DHAN JI AHIR Vs. STATE OF U P
|
October 7, 2001 |
|
DHANNO Vs. STATE OF UTTAR PRADESH
|
December 12, 2001 |
|
DHARAM NARAIN MISHRA Vs. STATE OF U P
|
February 13, 2001 |
|
DHARAM PAL Vs. DISTRICT JUDGE HAMIRPUR
|
May 23, 2001 |
|
Dharam Pal Singh Vs. State of U.P. and others
|
January 18, 2001 |
|
Dharampal Singh Vs. Kunwar Vijai Singh
|
May 21, 2001 |
|
DHARM VIR Vs. NEMWATI
|
July 13, 2001 |
|
DHEERENDRA KUMAR ALIAS BHANGOO Vs. STATE OF UTTAR PRADESH
|
March 30, 2001 |
|
Dhiraj Singh Vs. Gaon Sabha
|
January 16, 2001 |
|
DHIRENDRA KUMAR Vs. STATE OF U P
|
April 4, 2001 |
|
Diley Ram Singh Vs. Amar Singh
|
February 5, 2001 |
|
DILIP J BHATT Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
February 9, 2001 |
|
DILIP KUMAR GOSWAMI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
May 16, 2001 |
|
DINA NATH AND RAMESH DUTT OJHA Vs. STATE OF U P
|
April 24, 2001 |
|
DINESH CHANDRA SRIVASTAVA Vs. DIRECTOR LOCAL BODIES ALLAHABAD
|
January 27, 2001 |
|
DINESH KUMAR ASTHANA Vs. COLLECTOR AZAMGARH DEPUTY COLLECTOR TAHSIL PHULPUR DISTRICT AZAMGARH AND
|
January 18, 2001 |
|
DINESH KUMAR JAIN Vs. STATE OF U P
|
March 2, 2001 |
|
DISTRICT JUDGE Vs. BHUDEV SHARMA
|
February 6, 2001 |
|
DISTRICT JUDGE BULANDSHAHR Vs. BHUDEV SHARMA
|
May 23, 2001 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. BUDHIYA
|
December 3, 2001 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. JAI RAM CHAURASIA & ORS
|
November 26, 2001 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. BHAGIRATHI SINGH
|
November 9, 2001 |
|
DOOL CHAND YADAV Vs. CHIEF MEDICAL OFFICER
|
November 9, 2001 |
|
DORI LAL GANGWAR Vs. DIRECTOR STATE EDUCATION RESEARCH AND TRAINING BOARD
|
November 22, 2001 |
|
DUGDH UTPADAK SAHAKARI SAMITI LTD Vs. AYUKT NIBANDHAK DUGDH SAHAKARI SAMITIYAN DUGDHSHALA VIKAS
|
August 9, 2001 |
|
DUKHI Vs. STATE OF UTTAR PRADESH
|
January 18, 2001 |
|
DULIA DEVI Vs. DULIA DEVI
|
February 19, 2001 |
|
Durga Vs. State of U.P.
|
March 14, 2001 |
|
Durga Vs. Mahrania
|
March 19, 2001 |
|
DURGI SINGH Vs. STATE OF UTTAR PRADESH
|
February 2, 2001 |
|
DVIJENDRA SINGH Vs. STATE OF U P
|
March 27, 2001 |
|
E H KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
July 2, 2001 |
|
EASTERN ROAD CARRIERSLTD Vs. STATE OF U P
|
May 14, 2001 |
|
EJAZ ALI Vs. AUTAR
|
July 9, 2001 |
|
FAIZAN AHMAD Vs. DISTRICT AND SESSIONS JUDGE
|
January 10, 2001 |
|
FAKIR CHAND Vs. COMMISSIONER MEERUT MANDAL MEERUT
|
July 3, 2001 |
|
FARAH MUSTAFA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD
|
September 20, 2001 |
|
FARAIM ALIAS DANGAR Vs. STATE OF U P
|
August 6, 2001 |
|
FAROOQ AHMAD Vs. UP ZILADHIKARI/SUB
|
March 26, 2001 |
|
FATHER THOMAS LAL CHAND MAURYA JAS RAM KUSHWAHA MOHD TAHIR AND Vs. STATE OF U P
|
September 28, 2001 |
|
Fatma Praveen and Ors. Vs. State of U.P.& Ors.
|
May 25, 2001 |
|
FAUZDAR Vs. COLLECTOR MAHARAJGANJ
|
November 2, 2001 |
|
FEDERATION OF INDIAN POLYTECHNIC TEACHERS ORGANISATION Vs. DIRECTOR TECHNICAL EDUCATION U P
|
April 11, 2001 |
|
FERRUM STEELS INDIA LTD Vs. STATE OF ALLAHABD
|
December 12, 2001 |
|
FIRM MAHADEO PRASAD MURLIDHAR Vs. PRESCRIBED AUTHORITY MUNSIF KHALILABAD BASTI
|
October 10, 2001 |
|
FRIENDS COLONIZERS Vs. STATE OF U P
|
July 21, 2001 |
|
FULLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
February 14, 2001 |
|
G B MARKETING CORPN Vs. MAYA AGRO PRODUCTS LTD
|
August 7, 2001 |
|
GAJADHAR SINGH; JANARDAN SINGH Vs. STATE
|
August 29, 2001 |
|
GAJE SINGH Vs. UNION OF INDIA
|
November 2, 2001 |
|
GAJEY SINGH Vs. STATE OF UTTAR PRADESH
|
February 16, 2001 |
|
Gajraj Vs. Sri Krishna
|
May 18, 2001 |
|
GAJRAJ PRASAD Vs. STATE OF U.P. AND OTHERS
|
December 7, 2001 |
|
GANESHA Vs. DISTRICT MAGISTRATE MAHOBA
|
February 12, 2001 |
|
GANGA DHAR RAI Vs. DISTT INSPECTOR OF SCHOOLS MAU
|
April 12, 2001 |
|
GANGA RAM DOHREY Vs. STATE OF U P
|
July 26, 2001 |
|
Gaon Sabha Vs. Dhanraj
|
July 26, 2001 |
|
Gaon Sabha and Anr. Vs. Sitaram
|
July 26, 2001 |
|
GAURAV KHANNA Vs. SECRETARY KAMLA NEHRU MEMORIAL HOSPITAL
|
April 17, 2001 |
|
GAURESH AHUJA Vs. PUSHPA SACHDEVA
|
March 30, 2001 |
|
GAYA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
April 26, 2001 |
|
GAYA PRASAD Vs. STATE OF U P
|
August 29, 2001 |
|
GAYA PRASAD UPADHAYAY Vs. STATE OF UTTAR PRADESH
|
February 2, 2001 |
|
Gayadin and Ors. Vs. Ram Chandra & Ors.
|
May 24, 2001 |
|
GEETAM SINGH Vs. STATE OF UTTAR PRADESH
|
July 6, 2001 |
|
GERMAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
January 2, 2001 |
|
GHANNU MAL Vs. ADDITIONAL DISTT MAGISTRATE C S R C E O LUCKNOW
|
July 6, 2001 |
|
GHANSHYAM DAS MISRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
May 11, 2001 |
|
GHANSHYAM UPADHYAY Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
March 16, 2001 |
|
GIR RAJ SARAN Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
May 4, 2001 |
|
GIRAND SINGH Vs. STATE OF U P
|
November 8, 2001 |
|
GIRDHARI LAL PATHAK Vs. R C AND E O CUM- CITY MAGISTRATE MATHURA
|
February 14, 2001 |
|
GIRIJA RAJDAN Vs. AJEET KUMAR TANDON
|
February 20, 2001 |
|
GIRISH CHAND YADAV Vs. STATE OF U P
|
May 18, 2001 |
|
GIRJA PRASAD RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
September 13, 2001 |
|
GIRJA SHANKER DWIVEDI Vs. STATE OF U P
|
February 15, 2001 |
|
GITA DEVI & ANR Vs. RAJ KUMAR AGRAWAL & ANR
|
December 6, 2001 |
|
GOKUL DAIRY Vs. STATE OF U P
|
December 20, 2001 |
|
Gokul Prasad Vs. Janki Prasad
|
May 11, 2001 |
|
GOPAL ALIAS KRISHNA GOPAL Vs. STATE OF U P
|
December 13, 2001 |
|
GOPAL KRISHNA Vs. DISTRICT MAGISTRATE PRESIDENT OF GANDHI EYE HOSPITAL TRUST AGLIGAH
|
March 27, 2001 |
|
GOPAL PRASAD AGRAWAL Vs. MADHYAMIK SHIKSHA PARISHAD
|
February 28, 2001 |
|
GOPAL YADAV
Vs. SPECIAL JUDGE ANTICORRUPTION
|
December 5, 2001 |
|
Gopalu Vs. State of U.P.
|
January 9, 2001 |
|
GORAKH NATH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
May 9, 2001 |
|
GORAKH PRASAD RAI Vs. 6TH ADDL DISTRICT JUDGE KANPUR NAGAR
|
May 8, 2001 |
|
Govind Prasad Vs. Additional Commissioner
|
November 28, 2001 |
|
GULAB Vs. STATE OF U.P.
|
July 31, 2001 |
|
GULAB SINGH Vs. STATE
|
December 14, 2001 |
|
GULBIR SINGH Vs. VITH ADDL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
|
May 8, 2001 |
|
GULFAM EXPORTER Vs. ABDUL MUJEEB ABDUL WAJID P LTD
|
September 25, 2001 |
|
Gullu Vs. Buddhu
|
May 31, 2001 |
|
GULSHAN MALLIK Vs. STATE OF UTTAR PRADESH
|
October 12, 2001 |
|
GULZARI LAL RAI Vs. COLLECTOR JHANSI LICENSING AUTHORITY ALIASEXCISEALIAS JHANSI
|
November 9, 2001 |
|
GUNJESHWAR PRASAD TRIPATHI Vs. COMMISSIONER CONSOLIDATION, LUCKNOW AND OTHERS
|
February 14, 2001 |
|
GUNNU Vs. DISTRICT OFFICER COLLECTOR BANDA
|
July 6, 2001 |
|
GURU CHARAN LAL SRIVASTAVA Vs. HINDUSTAN AERONAUTICS LTD
|
August 29, 2001 |
|
GURU PAL SINGH Vs. STATE OF UTTAR PRADESH
|
December 7, 2001 |
|
GURUCHARAN SINGH Vs. N P AGARWAL
|
April 12, 2001 |
|
GURVINDER KAUR Vs. VIIITH ADDL DISTRICT JUDGE KANPUR
|
July 11, 2001 |
|
Gyan Chandra Vs. Prem Chandra
|
July 12, 2001 |
|
GYAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH
|
July 26, 2001 |
|
GYAN SINGH PARIHAR Vs. STATE OF U P
|
November 28, 2001 |
|
H S MISHRA Vs. SECRETARY GENERAL MANAGER MAU AIMA SAHKARI KATAI MILLS LIMITED
|
August 22, 2001 |
|
H S RAI Vs. STATE OF U P
|
March 16, 2001 |
|
HAFIZ AFZAL Vs. UNION OF INDIA
|
August 29, 2001 |
|
HAIDER ALI Vs. ADDITIONAL COMMISSIONER (ADMN.), VARANASI AND OTHERS
|
March 2, 2001 |
|
HAKIM SINGH Vs. RAM SANEHI
|
March 16, 2001 |
|
Halkey Vs. State
|
April 16, 2001 |
|
HAMIDA BEGUM Vs. STATE OF U P
|
January 23, 2001 |
|
HANEEF Vs. VIIITH ADJ BULANDSHAHR
|
February 2, 2001 |
|
Hanif Vs. State
|
February 19, 2001 |
|
HAR NARAIN TIWARI Vs. DISTRICT JUDGE MATHURA
|
June 12, 2001 |
|
HAR PRASAD VERMA Vs. VIITH ADDL DISTRICT JUDGE ALIGARHS
|
May 17, 2001 |
|
HARDEO AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
November 28, 2001 |
|
HARI CHAND Vs. ADDITIONAL DISTRICT JUDGE
|
May 7, 2001 |
|
HARI KANT JOSHI Vs. DISTRICT JUDGE UTTARKASHI
|
May 4, 2001 |
|
HARI LAL Vs. STATE OF U P
|
February 16, 2001 |
|
HARI OM SHARMA Vs. SECRETARY TAX AND REGISTRATION U P ANDORS
|
August 1, 2001 |
|
HARI RAM Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE GHAZIABAD
|
May 24, 2001 |
|
HARI SHANKER MISHRA Vs. VICE CHAIRMAN KANPUR DEVELOPMENT AUTHORITY
|
February 2, 2001 |
|
HARIBABU Vs. STATE OF UTTAR PRADESH
|
December 13, 2001 |
|
HARIHAR PRASAD KUSHWAHA Vs. DIRECTOR OF EDUCATION SECONDARY
|
March 12, 2001 |
|
HARISH CHAND BHATIA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
August 2, 2001 |
|
HARISH CHANDRA MISHRA Vs. UTTAR PRADESH COOPERATIVE SPG MILLS FEDERATION LTD
|
November 23, 2001 |
|
HARISH CHANDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
December 21, 2001 |
|
HARISH CHANDRA SRIVASTAVA Vs. HONBLE THE CHIEF JUSTICE ALLAHABAD HIGH COURT
|
May 10, 2001 |
|
Harish Kumar Sahni Vs. State and others
|
April 16, 2001 |
|
HARKESH Vs. STATE OF UTTAR PRADESH
|
August 31, 2001 |
|
HARVINDER Vs. IIND ADDL. DISTRICT JUDGE, MEERUT
|
May 4, 2001 |
|
HASI DEVI YADAV Vs. REGIONAL TRANSPORT OFFICER VARANASI
|
August 16, 2001 |
|
HAUSALA PRASAD DUBEY Vs. STATE OF U P
|
July 10, 2001 |
|
HEERA LAL Vs. STATE OF UTTAR PRADESH
|
February 23, 2001 |
|
HEM LATA GUPTA Vs. STATE OF UTTAR PRADESH
|
December 1, 2001 |
|
HIMANSHU CHAUDHARY Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
|
July 20, 2001 |
|
HINDUSTAN FERRO AND INDUSTRIES LTD Vs. DEBT RECOVERY TRIBUNAL ALLAHABAD
|
June 2, 2001 |
|
HINDUSTAN FERRO AND INDUSTRIES LTD Vs. DEBT RECOVERY TRIBUNAL
|
February 6, 2001 |
|
HIRA ALIAS KHAR PACHCHOO TIWARI Vs. STATE OF U.P. AND OTHERS
|
July 24, 2001 |
|
Hira Lal Vs. Chandra Lal
|
January 22, 2001 |
|
HIRDAI NARAIN MISRA Vs. RAJ NARAIN SHUKLA
|
January 31, 2001 |
|
HULASHI RAM SAGAR Vs. STATE OF U P
|
May 9, 2001 |
|
IBRAHIMPUR GRAM SUDHAR SAMITI AND OTHERS Vs. COLLECTOR/DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHA
|
July 2, 2001 |
|
IDRIS ANSARI Vs. VIII ADDL DISTT JUDGE GORAKHPUR
|
February 13, 2001 |
|
IFTEKHAR Vs. COLLECTOR AND OTHERS
|
December 20, 2001 |
|
ILLAICHI DEVI Vs. DISTRICT MAGISTRATE GORAKHPUR
|
February 7, 2001 |
|
Imtiyaz Ahmad Vs. State of U P
|
February 19, 2001 |
|
IN RE: FERRUM STEELS (INDIA) LIMITED Vs. STATE
|
December 12, 2001 |
|
INAMUL HAQ ENGINEER Vs. SUPERINTENDENT DIVISION DISTRICT JAIL AZAMGARH
|
May 22, 2001 |
|
INDER KUMAR
Vs. UNION OF INDIA
|
November 23, 2001 |
|
INDIAN MAIZE AND CHEMICALS LTD Vs. OFFICIAL LIQUIDATOR
|
November 9, 2001 |
|
INDIAN OIL CORPORATION AND OTHERS Vs. DISTRICT JUDGE, GONDA AND OTHERS
|
December 12, 2001 |
|
INDIAN OIL CORPORATION LIMITED MATHURA REFINERY Vs. STATE OF U P
|
May 21, 2001 |
|
INDIAN OIL CORPORATION LTD Vs. ADDL DISTRICT JUDGE
|
July 5, 2001 |
|
INDIAN TOBACCO CO. LTD. Vs. K.S. SINGHAL
|
February 19, 2001 |
|
INDRAPAL Vs. SHANKAR LAL
|
December 18, 2001 |
|
INDRAPAL Vs. SHAM SHANKAR LAL
|
February 18, 2001 |
|
INDRAPRASTHA PLASTICS P LTD Vs. COLLECTOR ALLAHABAD
|
September 14, 2001 |
|
IRFAN Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT)
|
May 17, 2001 |
|
ISHTIAQ HASAN KHAN Vs. STATE
|
July 24, 2001 |
|
ISHTIYAQ AHMAD Vs. DISTRICT JUDGE JHANSI
|
August 9, 2001 |
|
ISHTIYAQ AHMAD Vs. STATE OF UTTAR PRADESH
|
July 16, 2001 |
|
ISHWAR SARAN SHUKLA Vs. STATE OF UTTAR PRADESH
|
July 3, 2001 |
|
ISLAH UDDIN Vs. DISTRICT JUDGE BULANDSHAHR
|
September 10, 2001 |
|
ISLAM ALIAS ISLAMUDDIN Vs. STATE OF UTTAR PRADESH
|
March 17, 2001 |
|
J H V SUGAR CORPORATION LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P AT ALLAHABAD
|
February 27, 2001 |
|
J P SHARMA Vs. STATE OF UTTAR PRADESH
|
September 14, 2001 |
|
J.K. RAI Vs. RENT CONTROL AND EVICTION OFFICER
|
May 11, 2001 |
|
JADISH SINGH Vs. DISTRICT JUDGE
|
July 16, 2001 |
|
JAG MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
November 24, 2001 |
|
JAG NARAYAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
February 20, 2001 |
|
JAGANNATH PRASAD; RAMESH CHANDRA Vs. STATE OF U P
|
July 5, 2001 |
|
JAGANNATH SAHAI VERMA Vs. RENT CONTROL AND EVICTION OFFICER II ALLAHABAD
|
May 9, 2001 |
|
JAGAT MACHINERY MANUFACTURERS (P) LTD. Vs. STATE OF U.P. AND ORS.
|
January 22, 2001 |
|
JAGAT NARAIN PANDEY Vs. STATE OF UTTAR PRADESH
|
August 16, 2001 |
|
Jagdeo Vs. Jalama
|
February 13, 2001 |
|
JAGDISH Vs. STATE OF U P
|
July 24, 2001 |
|
JAGDISH CHAND LATHA Vs. STATE OF U P
|
April 25, 2001 |
|
JAGDISH MANI TRIPATHI Vs. STATE OF UTTAR PRADESH
|
August 17, 2001 |
|
JAGDISH PRASAD YADAV Vs. STATE OF U P
|
January 19, 2001 |
|
JAGDISH RAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
March 16, 2001 |
|
JAGDISH SARAN Vs. STATE OF U P
|
August 30, 2001 |
|
JAGPATI Vs. CHIEF REVENUE OFFICER ALLAHABAD
|
October 6, 2001 |
|
JAGPATI Vs. CHIEF REVENUE OFFICER ALLAHABAD
|
August 6, 2001 |
|
JAHID HASAN Vs. DY DIRECTOR CONSOLIDATION SHAHARANPUR
|
July 4, 2001 |
|
JAI JAGDAMBE MALLEABLE P LTD Vs. U P POWER CORPORATION
|
March 19, 2001 |
|
JAI KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 1, 2001 |
|
JAI PAL SINGH Vs. STATE OF U P
|
August 7, 2001 |
|
JAI PAL SINGH Vs. STATE OF U P
|
December 21, 2001 |
|
JAI PRAKASH Vs. GANDHI ASHRAM
|
May 2, 2001 |
|
JAI PRAKASH AGRAWAL Vs. ARJUN KUMAR AGRAWAL
|
February 13, 2001 |
|
JAI PRAKASH SINGH TOMAR Vs. STATE OF UTTAR PRADESH
|
January 23, 2001 |
|
JAI SHANKER Vs. STATE OF U P
|
April 25, 2001 |
|
JAI SHANKER MISHRA Vs. STATE OF U P
|
March 22, 2001 |
|
JAI SHANKER MISHRA Vs. STATE OF UTTAR PRADESH
|
March 22, 2001 |
|
JAI SINGH Vs. STATE OF U P
|
August 29, 2001 |
|
JAI SINGH Vs. IIND ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
September 10, 2001 |
|
JAMUNA PRASAD Vs. GIRJA SHANKER
|
July 27, 2001 |
|
JANAB Vs. STATE OF U P
|
May 21, 2001 |
|
JANAK RAJ Vs. BOARD OF REVENUE AND OTHERS
|
December 7, 2001 |
|
Janardan Lal Vs. Indradeo
|
February 16, 2001 |
|
JANESHWAR Vs. STATE OF U P
|
May 16, 2001 |
|
JANG BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
August 30, 2001 |
|
JANGI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
November 24, 2001 |
|
Jangl etc. Vs. Gaon Sabha
|
June 29, 2001 |
|
Jas Ram Vs. Bhoja
|
August 30, 2001 |
|
JASWANT KUMAR SINGH Vs. STATE OF U P
|
May 2, 2001 |
|
JASWANT SUGAR MILLS LTD Vs. COMMISSIONER MEERUT
|
April 27, 2001 |
|
JASWANT SUGAR MILLS LTD Vs. COMMISSIONER MEERUT DIVISION MEERUT
|
July 27, 2001 |
|
JATA SHANKAR Vs. STATE OF U.P. AND OTHERS
|
March 26, 2001 |
|
JAWAHIR MALLAH Vs. STATE OF U P
|
May 14, 2001 |
|
JEET BAHADUR Vs. ZONAL MANAGER NORTH FOOD CORPORATION OF INDIA
|
September 17, 2001 |
|
Jhapsi Vs. Dhanju
|
January 3, 2001 |
|
JHINNU PRASAD Vs. STATE OF U P
|
November 20, 2001 |
|
JINTENDRA ALIAS JEETU Vs. DISTRICT MAGISTRATE
|
March 27, 2001 |
|
JITENDRA AND VIRENDRA Vs. 1ST ADDL DISTRICT JUDGE KANPUR NAGAR
|
May 21, 2001 |
|
JITENDRA KUMAR Vs. STATE OF UTTAR PRADESH
|
February 23, 2001 |
|
JITENDRA KUMAR JAIN Vs. STATE OF TRANSPORT AUTHORITY LUCKNOW
|
February 7, 2001 |
|
JITENDRA KUMAR JAIN Vs. STATE OF TRANSPORT AUTHORITY LUCKNOW
|
July 2, 2001 |
|
JITENDRA KUMAR PANDEY Vs. STATE OF U P
|
February 2, 2001 |
|
JOGENDER SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
November 7, 2001 |
|
JOGENDRA ALIAS RAJU Vs. STATE OF U P
|
February 27, 2001 |
|
JOKHAN PATEL Vs. STATE OF U P
|
July 25, 2001 |
|
JOKHU Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
February 19, 2001 |
|
Jukkhan Vs. Ram Kumar
|
January 12, 2001 |
|
JWALA PRASAD SHARMA Vs. DY. REGISTRAR, CO
|
April 11, 2001 |
|
K C SRIVASTAVA Vs. CHANCELLOR LUCKNOW UNIVERSITY
|
March 23, 2001 |
|
K P GIRI Vs. STATE OF U P
|
March 12, 2001 |
|
K S M BASHEER MOHAMMAD AND SONS Vs. RAM BALI SINGH
|
July 17, 2001 |
|
K S SINGHAL Vs. INDIAN TOBACCO CO LTD
|
February 19, 2001 |
|
K.K. Tiwari and Others Vs. Union of India and Others
|
August 9, 2001 |
|
Kabir Ahmad Vs. State
|
May 3, 2001 |
|
KAILASH CHANDRA Vs. STATE OF UTTAR PRADESH
|
August 22, 2001 |
|
KAILASH NATH TIWARI Vs. UNION OF INDIA
|
November 2, 2001 |
|
KAILASH NATH YADAV Vs. STATE OF UTTAR PRADESH
|
August 17, 2001 |
|
KAILASH SINGH Vs. INSPECTOR GENERAL OF POLICE
|
January 11, 2001 |
|
KALAWATI SINGH SMT Vs. DISTRICT MAGISTRATE COLLECTOR
|
January 17, 2001 |
|
KALI PRASAD Vs. BOARD OF REVENUE
|
July 11, 2001 |
|
KALINDI Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
|
May 14, 2001 |
|
KALLAN Vs. STATE OF UTTAR PRADESH
|
May 17, 2001 |
|
KALLAN NO 1228 Vs. STATE OF U P
|
May 7, 2001 |
|
Kallu and Ors. Vs. State
|
January 25, 2001 |
|
KALPANA JHA Vs. STATE OF UTTAR PRADESH
|
September 25, 2001 |
|
KAMAL UDDIN Vs. RAISA BEGUM ALIAS MUNNI
|
July 13, 2001 |
|
KAMAR Vs. STATE OF U P
|
February 9, 2001 |
|
Kameshwar Singh Vs. Ram Naresh
|
February 19, 2001 |
|
Kamla Vs. State
|
March 27, 2001 |
|
KAMLA DEVI Vs. ADDITIONAL CITY MAGISTRATE R C AND E O KANPUR NAGAR
|
August 29, 2001 |
|
KAMLA PRASAD VERMA Vs. DEPUTY INSPECTOR GENERAL, RPF AND ORS.
|
July 25, 2001 |
|
KAMLA SHARMA DEAD Vs. SHAILENDRA KUMAR DEAD
|
July 5, 2001 |
|
KAMLAKAR TRIPATHI Vs. VICECHANCELLOR BANARAS HINDU UNIVERSITY
|
March 28, 2001 |
|
KAMLESH KUMAR GUPTA Vs. SPECIAL JUDGE
|
March 22, 2001 |
|
KAMLESH KUMAR PANDEY Vs. STATE OF U P
|
August 16, 2001 |
|
KAMLESHWAR NATH SRIVASTAVA Vs. STATE OF U P
|
November 23, 2001 |
|
Kamta Vs. State
|
May 30, 2001 |
|
Kanhaiya Vs. Gaon Sabha
|
April 12, 2001 |
|
KANHAIYA LAL Vs. STATE OF U P
|
May 4, 2001 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. NANKU
|
December 20, 2001 |
|
KANT KRISHAN SHARMA Vs. U P PUBLIC SERVICES TRIBUNALII LUCKNOW
|
January 22, 2001 |
|
KANT KUMAR SINGH Vs. GOMTI GRAMIN BANK
|
December 19, 2001 |
|
KAPIL GOEL Vs. STATE OF U P
|
July 23, 2001 |
|
KAPTAN Vs. STATE OF U P
|
August 17, 2001 |
|
KARADEEN AND RAJENDRA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION
|
May 11, 2001 |
|
KARAM HUSSAIN Vs. STATE OF U P
|
October 31, 2001 |
|
Karan Singh Vs. Sonpal
|
October 12, 2001 |
|
KARI NAIMUDDIN Vs. COMMISSIONER MEERUT
|
December 13, 2001 |
|
KASHI NATH Vs. BOARD OF REVENUE U P ALLAHABAD
|
May 17, 2001 |
|
KASHI RAM AHIRWAR Vs. STATE OF U P
|
May 9, 2001 |
|
KASHMIRI LAL Vs. RAJIV KUMAR GUPTA
|
January 19, 2001 |
|
KATORI DEVI Vs. STATE OF UTTAR PRADESH
|
May 21, 2001 |
|
KAUSHAL KISHORE Vs. U P PUBLIC SERVICES COMMISSION
|
May 25, 2001 |
|
KAUSHAL KUMAR SHUKLA Vs. CHIEF MANAGER PUNJAB NATIONAL BANK
|
May 3, 2001 |
|
KESH DUTT PANDEY Vs. SENIOR REGIONAL MANAGER F C I
|
May 3, 2001 |
|
KESHAV MOHAN Vs. STATE OF U P
|
August 29, 2001 |
|
KHACHER MAL Vs. STATE OF U P
|
September 19, 2001 |
|
KHAIRUNNISHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
May 25, 2001 |
|
KHAITAN OVERSEAS AND FINANCE LTD Vs. STATE OF ALLAHABAD
|
July 30, 2001 |
|
KHAITAN OVERSEAS AND FINANCE LTD Vs. STATE OF ALLAHABAD
|
December 13, 2001 |
|
KHATTAR AND COMPANY PVT LIMITED Vs. STATE OF U P
|
August 30, 2001 |
|
KHOKHA RAI Vs. RAJESH BAHADUR JOHARI
|
May 25, 2001 |
|
KHULWANT SINGH Vs. STATE OF U P
|
July 25, 2001 |
|
KHURCHALU NISHAD AND OTHERS Vs. STATE OF U.P.
|
April 18, 2001 |
|
KHUSHI RAM Vs. STATE OF U P
|
August 31, 2001 |
|
Khushi Ram and Ors. Vs. State of U.P.
|
August 31, 2001 |
|
KIRTI OVERSEAS Vs. DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD
|
November 9, 2001 |
|
KIRTU SINGH Vs. BHOPAL AND OTHERS
|
November 22, 2001 |
|
Kisan Sahakari Samiti Ltd. Vs. State
|
August 1, 2001 |
|
KISHAN PAL Vs. STATE OF UTTAR PRADESH
|
January 17, 2001 |
|
KISHAN SWAROOP SRIVASTAVA Vs. DIRECTOR OF PANCHAYATIRAJ
|
August 17, 2001 |
|
KISHUN (DECEASED) SUB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
July 9, 2001 |
|
KISSAN PRODUCTS LTD BARELLY Vs. LABOUR COURT BARELLY
|
July 23, 2001 |
|
KM ARCHANA GOEL Vs. JUDGE SCC ALLAHABAD
|
May 15, 2001 |
|
KM ARCHANA MEHTA Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 24, 2001 |
|
Kripa Ram Vs. Mohd.Yunus
|
November 26, 2001 |
|
KRISHNA BHAGWAN PANDEY Vs. UP PRABANDHAK WESTERN REGION MEERUT
|
September 7, 2001 |
|
KRISHNA GOPAL Vs. DISTRICT JUDGE, BANDA AND OTHERS
|
July 10, 2001 |
|
Krishna Gopal Vs. Om Prakash
|
January 23, 2001 |
|
KRISHNA KANT AWASTHI
Vs. CADRE AUTHORITY
|
December 1, 2001 |
|
KRISHNA KANT PATHAK Vs. KAMLA PRASAD
|
August 10, 2001 |
|
KRISHNA KUMAR NAVMAN Vs. STATE OF U P
|
May 7, 2001 |
|
KRISHNA KUMAR PANDEY Vs. STATE OF U P
|
July 4, 2001 |
|
KRISHNA MOHAN Vs. BAL KRISHNA CHATURVEDI
|
July 6, 2001 |
|
KRISHNA MOHAN Vs. BAL KRISHNA CHATURVEDI
|
June 7, 2001 |
|
KRISHNA MOHAN Vs. BALKRISHNA CHATURVEDI (DEAD) THROUGH L RS
|
July 6, 2001 |
|
KRISHNA MURARI Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE MATHURA
|
April 19, 2001 |
|
KRISHNA SWAROOP BHARGAVA Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
May 7, 2001 |
|
KRISHNAVATAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
August 17, 2001 |
|
KSHATRADHARI SINGH Vs. STATE OF UTTAR PRADESH
|
August 17, 2001 |
|
KSHITIJ SINGH Vs. JOINT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION ALLAHABAD
|
July 18, 2001 |
|
KULDEEP SHARMA Vs. SATYENDRA KUMAR SHARMA
|
July 5, 2001 |
|
KULDEEP SHARMA Vs. SATYENDRA KUMAR SHARMA
|
May 7, 2001 |
|
KULWANT SINGH Vs. STATE OF UTTAR PRADESH
|
July 25, 2001 |
|
KUNJ BEHARI Vs. BOARD OF REVENUE U P LUCKNOW
|
January 2, 2001 |
|
Kunj Kunwar/Jahar Singh Vs. State
|
January 19, 2001 |
|
KUNWAR PAL SINGH Vs. DIRECTOR OF EDUCATION ALIASSECONDARYALIAS
|
April 18, 2001 |
|
KUNWAR PAL SINGH RATHI Vs. STATE OF UTTAR PRADESH
|
September 17, 2001 |
|
KUNWARPAL SHARMA Vs. STATE OF U.P.
|
September 4, 2001 |
|
KUSHUM DEVI Vs. STATE OF U P
|
July 23, 2001 |
|
KUSUMLATA JAIN Vs. IST ADDL DISTRICT JUDGE JHANSI
|
August 10, 2001 |
|
L M L LIMITED Vs. STATE OF UTTAR PRADESH
|
April 25, 2001 |
|
L.M.C. Vs. Kunni
|
January 8, 2001 |
|
LADY PARASSAN KAUR CHARITABLE EDUCATIONAL TRUST SOCIETY Vs. STATE OF U P
|
May 10, 2001 |
|
Lajja Devi Vs. Ram Kishan
|
July 11, 2001 |
|
LAL BACHAN Vs. BOARD OF REVENUE U P LUCKNOW
|
October 31, 2001 |
|
Lal Chand Vs. Farhatullah
|
May 8, 2001 |
|
LAL CHAND YADAV Vs. STATE OF U P
|
March 16, 2001 |
|
LALA AND ANOTHER Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
August 2, 2001 |
|
LALA SUMER CHAND GOEL Vs. RAKESH KUMAR
|
July 6, 2001 |
|
LALCHAND YADAV Vs. STATE OF U P
|
March 18, 2001 |
|
LALJEE Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 16, 2001 |
|
LALJI Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
|
August 16, 2001 |
|
LALLAN PRASAD Vs. STATE OF U P
|
January 17, 2001 |
|
LALLAN PRASAD SINGH Vs. STATE OF U P
|
July 23, 2001 |
|
LALLAN SINGH Vs. STATE OF UTTAR PRADESH
|
November 6, 2001 |
|
LALLEY Vs. STATE
|
February 2, 2001 |
|
LALLI DEVI Vs. VIIITH ADDL DISTRICT JUDGE VARANASI
|
May 15, 2001 |
|
LAXMI KANT UPADHYAY Vs. DEV NARAYAN MISHRA
|
December 5, 2001 |
|
LAXMI KANT UPADHYAYA Vs. DEO NARAIN MISRA
|
February 19, 2001 |
|
LAXMI PRASAD Vs. KRISHNA DEVI
|
March 1, 2001 |
|
LAXMI ROLLING MILLS Vs. C E G A T NEW DELHI
|
December 19, 2001 |
|
LAXMI SINGH Vs. UNION OF INDIA
|
November 1, 2001 |
|
Leeladhar Vs. Daya Shankar
|
July 26, 2001 |
|
LEELAWANTI Vs. INCHARGE DISTRICT JUDGE KANPUR NAGAR
|
May 17, 2001 |
|
LEELAWANTI Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL CITY MAGISTRATE VI KANPUR NAGAR
|
April 26, 2001 |
|
LEELAWATI Vs. INCHARGE DIST JUDGE KANPUR NAGAR
|
May 7, 2001 |
|
LIKHI RAM ALIAS MOOLA Vs. STATE OF U P
|
December 20, 2001 |
|
LOLARAKH SHARMA Vs. STATE OF U.P.
|
July 16, 2001 |
|
LUCKNOW PUBLIC SCHOOL Vs. DIRECTOR MADHYAMIK SHIKSHA U P ALLAHABAD
|
May 21, 2001 |
|
M A KHAN Vs. STATE
|
February 16, 2001 |
|
M C YADAV Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION ALLAHABAD
|
March 30, 2001 |
|
M D GAUTAM Vs. UNION OF INDIA
|
May 10, 2001 |
|
M M ACCESSORIES Vs. U P FINANCIAL CORPORATION KANPUR
|
December 13, 2001 |
|
M P SINGH Vs. STATE OF U P
|
January 5, 2001 |
|
M Z H KHAN Vs. CHIEF OF ARMY STAFF NEW DELHI
|
August 29, 2001 |
|
M/S. RAKESH & COMPANY AND OTHERS Vs. M/S. HIRA LAL AND SONS
|
July 9, 2001 |
|
M/S. RELIANCE SPINNING MILLS LTD. Vs. UNION OF INDIA AND ANOTHER
|
November 5, 2001 |
|
MADAN LAL Vs. SUSHEEL KUMAR SHARMA
|
July 5, 2001 |
|
MADAN LAL Vs. PRESCRIBED AUTHORITY LST ADDL CIVIL JUDGE
|
May 11, 2001 |
|
MADAN MOHAN SINGH Vs. STATE OF U P
|
November 21, 2001 |
|
MADAN PAL Vs. DIRECTOR OF EDUCATION
|
May 3, 2001 |
|
MADHO PRASAD DEAD Vs. RAM CHANDRA
|
July 6, 2001 |
|
MADHURI Vs. IIIRD ADDL CHIEF JUDICIAL MAGISTRATE
|
April 24, 2001 |
|
MADHUSUDAN MATANHELIA Vs. STATE OF U P
|
July 26, 2001 |
|
MAGAN LAL Vs. IIIRD ADDITIONAL MUNSIF MATHURA
|
February 1, 2001 |
|
MAGNESITE AND MINERALS LTD Vs. STATE OF ALLAHABD
|
December 12, 2001 |
|
MAHABIR Vs. STATE OF U P
|
May 17, 2001 |
|
MAHABIR PRASAD Vs. JAI DAYAL DALMIA
|
May 24, 2001 |
|
MAHABIR SINGH PUNDIR Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 27, 2001 |
|
Mahadeo Vs. Lalmani & Ors.
|
May 24, 2001 |
|
MAHADEV Vs. VII ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
|
January 19, 2001 |
|
MAHARAM Vs. STATE OF UTTAR PRADESH
|
August 31, 2001 |
|
MAHARANI DEEN SAROJ Vs. STATE OF U P
|
December 14, 2001 |
|
MAHAVIR Vs. BOARD OF REVENUE AND OTHERS
|
November 19, 2001 |
|
MAHAVIR PRASAD Vs. VLLTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
April 11, 2001 |
|
MAHAVIR PRASAD SHARMA Vs. STATE OF U P
|
April 18, 2001 |
|
MAHENDRA KUMAR Vs. COLLECTOR, JALAUN AND OTHERS
|
March 27, 2001 |
|
MAHENDRA KUMAR CHAUDHARY Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING U P LUCKNOW
|
April 10, 2001 |
|
MAHENDRA KUMAR RASTOGI Vs. RENT CONTROL AND EVICTION OFFICER A C M II KANPUR NAGAR
|
April 26, 2001 |
|
MAHENDRA NATH VERMA Vs. DISTRICT JUDGE VARANASI
|
May 22, 2001 |
|
MAHESH CHAND Vs. AJAI SOOD
|
December 13, 2001 |
|
MAHESH CHAND Vs. ADDITIONAL DISTRICT JUDGE
|
January 18, 2001 |
|
MAHESH CHANDRA HEAD CONSTABLE Vs. STATE OF U P
|
March 26, 2001 |
|
MAHESH CHANDRA SHUKLA Vs. SECRETARY U P SHASAN NAGAR VIKAS ANUBHAG 4
|
November 21, 2001 |
|
MAHESH CHAUHAN Vs. ANIL
|
April 17, 2001 |
|
MAHESH KUMAR Vs. STATE OF U P
|
November 23, 2001 |
|
MAHESH KUMAR Vs. STATE
|
August 1, 2001 |
|
MAHESH KUMAR VERMA Vs. STATE OF U P
|
May 7, 2001 |
|
MAHESH NARAIN SINGH Vs. STATE OF U.P.
|
February 26, 2001 |
|
MAHESH RATHI Vs. STATE OF UTTAR PRADESH
|
February 28, 2001 |
|
MAKKHAN LAL JAISWAL Vs. EXECUTIVE ENGINEER
|
January 8, 2001 |
|
MALKHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 2, 2001 |
|
MALTI DEVI Vs. ADDL DISTRICT JUDGE II VARANASI
|
July 9, 2001 |
|
MAMTA MITTAL SMT Vs. STATE OF U P
|
April 10, 2001 |
|
MAN SINGH VERMA Vs. U.P. SECONDARY EDUCATION SERVICE BOARD, ALLAHABAD
|
December 25, 2001 |
|
MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPORATION Vs. ANJILA DEVI
|
November 26, 2001 |
|
MANBHAWATI DEVI Vs. STATE OF UTTAR PRADESH
|
July 11, 2001 |
|
Mandir Shankar Mahadeo Vs. Ganga Devi
|
June 12, 2001 |
|
Mangal Vs. Prem Lal
|
July 13, 2001 |
|
MANGAL SONI Vs. STATE OF U P
|
March 12, 2001 |
|
MANGALI PRASAD PAL Vs. STATE OF U P
|
February 15, 2001 |
|
MANGNO Vs. 1ST ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
|
April 10, 2001 |
|
MANIK CHANDRA SRIVASTAVA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 1, 2001 |
|
MANNI Vs. STATE OF UTTAR PRADESH
|
September 14, 2001 |
|
MANOHAR SINGH BHANDARI Vs. STATE OF U.P.
|
July 20, 2001 |
|
MANOJ AND ANN Vs. STATE OF U P
|
July 12, 2001 |
|
MANOJ GIRI Vs. STATE OF U P
|
January 4, 2001 |
|
Manoj Kumar Vs. State of U.P.
|
February 13, 2001 |
|
MANOJ KUMAR AZAD Vs. NAGAR PALIKA PARISHAD, BALLIA AND OTHERS
|
January 5, 2001 |
|
MANOJ KUMAR GOSWAMI Vs. STATE OF U.P.
|
July 23, 2001 |
|
MANOJ KUMAR RANA Vs. STATE OF U P
|
January 10, 2001 |
|
MANOJ SINGH Vs. PUBLIC SERVICE COMMISSION UTTAR PRADESH
|
August 3, 2001 |
|
MANSHA RAM Vs. DISTT DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH
|
September 5, 2001 |
|
MANSHA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
September 3, 2001 |
|
Maqbool Ahmad Vs. Sundar Lal
|
July 27, 2001 |
|
MASURIYADIN ALIAS NATE Vs. ADDITIONAL SESSIONS JUDGE
|
December 6, 2001 |
|
MATA SUKH DEVI SANSTHAN Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
December 18, 2001 |
|
MAUJI LAL Vs. STATE
|
October 17, 2001 |
|
Maya Shankar Prasad Vs. Kripa Shankar
|
February 15, 2001 |
|
MAYANK BISARIA Vs. STATE OF U.P. TH. C.B.I., LUCKNOW
|
July 5, 2001 |
|
MEENA KUMARI Vs. STATE OF U P
|
July 23, 2001 |
|
MEENAKSHI AGARWAL SMT Vs. JOINT DIRECTOR OF EDUCATION IVTH REGION
|
May 1, 2001 |
|
MEENU Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
|
February 22, 2001 |
|
MEENU PALIWAL Vs. INDIAN OIL CORPORATION
|
July 23, 2001 |
|
MEERA TIWARI Vs. CHIEF MEDICAL OFFICER
|
April 26, 2001 |
|
MEGHRAJ SINGH Vs. STATE OF U P
|
April 26, 2001 |
|
MEHBOOB ALAM Vs. STATE OF U P
|
June 5, 2001 |
|
MEHBOOB ALAM Vs. STATE OF UTTAR PRADESH
|
September 6, 2001 |
|
MEHI LAL Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
December 11, 2001 |
|
METAL CRAFT Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD
|
July 6, 2001 |
|
MEWA RAM Vs. STATE OF U P
|
December 6, 2001 |
|
MICRO ABRASIVES INDIA LTD Vs. DHANVIR SINGH
|
February 27, 2001 |
|
MILAP CHANDRA JAIN Vs. STATE OF UTTAR PRADESH
|
September 12, 2001 |
|
MIRZA MOHAMMAD HUSAIN Vs. STATE OF U P
|
September 27, 2001 |
|
MITHILESH DIKSHIT Vs. MANAGEMENT COMMITTEE
|
April 20, 2001 |
|
MITHILESH KUMAR SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
February 19, 2001 |
|
MOHAMMAD ANIS Vs. ADDITIONAL COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
|
August 30, 2001 |
|
MOHAMMAD ARSHAD Vs. STATE OF U P
|
April 18, 2001 |
|
MOHAMMAD AZEEM Vs. STATE OF UTTAR PRADESH
|
December 6, 2001 |
|
MOHAMMAD ISHAQUE Vs. STATE OF U P
|
May 23, 2001 |
|
MOHAMMAD JAMEEL Vs. NOOR AHMAD
|
October 31, 2001 |
|
MOHAMMAD JAMIL Vs. DISTRICT COLLECTOR
|
March 12, 2001 |
|
MOHAMMAD KALAAM AKHTAR Vs. UNION OF INDIA
|
May 3, 2001 |
|
MOHAMMAD MIYAN Vs. STATE OF U P
|
July 18, 2001 |
|
MOHAMMAD WASIM ALIAS SUGGI Vs. DISTRICT MAGISTRATE SULTANPUR
|
November 22, 2001 |
|
Mohammad Yusuf Vs. Islam
|
July 18, 2001 |
|
MOHAMMED AYUB Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
November 2, 2001 |
|
MOHAMMED IRFAN AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT), JALAUN AND OTHERS
|
May 17, 2001 |
|
MOHAMMED ISLAM ALIAS FAROOQ Vs. UNION OF INDIA
|
January 23, 2001 |
|
MOHAN LAL Vs. STATE OF UTTAR PRADESH
|
February 27, 2001 |
|
MOHAN LAL AGRAWAL Vs. STATE OF U P
|
August 10, 2001 |
|
MOHAN LAL SHUKLA Vs. NAZIMA BEGUM AND ANTHER
|
April 26, 2001 |
|
Mohanlal and Ors. Vs. State of U.P.& Ors.
|
February 27, 2001 |
|
MOHD ALI Vs. ADDL COMMISSIONER JUDICIAL MORADABAD
|
July 23, 2001 |
|
MOHD AQUIL Vs. STATE OF U P
|
April 9, 2001 |
|
MOHD ASLAM Vs. INSPECTOR ARABIC MADARSAS
|
April 16, 2001 |
|
MOHD ASLAM Vs. STATE OF U P
|
May 23, 2001 |
|
MOHD FARMAN Vs. STATE OF UTTAR PRADESH
|
February 9, 2001 |
|
MOHD ISMAIL Vs. STATE OF U P
|
March 22, 2001 |
|
MOHD MUSHEER Vs. STATE OF U P
|
March 16, 2001 |
|
MOHD SALIM ALIAS SALIM UDDIN Vs. 4TH ADDL DISTRICT JUDGE ALLAHABAD
|
April 18, 2001 |
|
MOHD SHAQIR Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE ALIASE G ACTALIAS ETAWAH
|
January 20, 2001 |
|
MOHD ZAHEER SIDDIQUI Vs. MOHD UMAR
|
May 21, 2001 |
|
MOHD ZAHOORUDDIN Vs. U P S R T C LUCKNOW
|
September 3, 2001 |
|
Mohd. AH Vs. Abdul Rauf
|
February 8, 2001 |
|
Mohd. Aslam and Anr. Vs. State of U.P.
|
May 23, 2001 |
|
Mohd. Sayeed Vs. Arjun Singh
|
May 16, 2001 |
|
MOKHTAR ANSARI Vs. STATE OF U P
|
December 20, 2001 |
|
MOOL CHAND Vs. RAJENDRA KUMAR SAXENA
|
May 21, 2001 |
|
MOOL CHAND Vs. TRILOK CHAND
|
March 31, 2001 |
|
MOOL CHAND Vs. TRILOK CHAND
|
January 31, 2001 |
|
MORESHWAR SAVEY Vs. STATE OF UTTAR PRADESH
|
February 12, 2001 |
|
MORESHWAR SAVEY Vs. STATE OF U P
|
August 12, 2001 |
|
MORNI DEVI Vs. STATE OF UTTAR PRADESH
|
August 30, 2001 |
|
MOTI LAL Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI
|
February 7, 2001 |
|
Moti Lal Vs. State
|
January 12, 2001 |
|
MOTI LAL GOEL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 27, 2001 |
|
MOTI LAL NANHOO MAL Vs. UNITED INDIA INSURANCE CO LTD
|
December 3, 2001 |
|
MOTILAL Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
July 13, 2001 |
|
MOVIN AHMAD Vs. FIRST ADDITIONAL JUDICIAL MAGISTRATE PRATAPGARH
|
July 20, 2001 |
|
MST AHMADEEN BEGUM Vs. ABDUL QAYUM KHAN
|
May 11, 2001 |
|
Mujammil Vs. Ali Mohammad
|
January 30, 2001 |
|
MUKESH KUMAR GUPTA Vs. UNION OF INDIA
|
April 19, 2001 |
|
Mukhtar Vs. Momina Khatoon
|
July 17, 2001 |
|
MUKHTAR AHMAD Vs. STATE OF U P
|
December 1, 2001 |
|
MUKUL KUMAR Vs. DY SUPERINTENDENT OF POLICE
|
April 18, 2001 |
|
MULAJIM Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
July 6, 2001 |
|
Mulayam Singh Vs. State
|
January 30, 2001 |
|
MULE Vs. STATE OF U P
|
April 11, 2001 |
|
MUMTAZ BEGUN Vs. DISTRICT JUDGE
|
May 25, 2001 |
|
MUNICIPAL BOARD AMROHA Vs. U P PUBLIC SERVICES TRIBUNAL NO 1
|
May 23, 2001 |
|
Munna Vs. State
|
February 7, 2001 |
|
MUNNEY Vs. STATE OF UTTAR PRADESH
|
November 23, 2001 |
|
MUNNI DEVI Vs. XITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
July 6, 2001 |
|
MUNNI DEVI Vs. SATISH KUMAR THAKUR AND OTHERS
|
November 23, 2001 |
|
MUNNI LAL SRIVASTAVA Vs. UNION OF INDIA
|
July 6, 2001 |
|
Munshi Lal Vs. Gaon Sabha
|
February 3, 2001 |
|
MURARI LAL Vs. STATE OF UTTAR PRADESH
|
January 16, 2001 |
|
MURLIDHAR SIGH Vs. STATE OF U P
|
January 10, 2001 |
|
MUSAFIR YADAV Vs. COMMANDANT 47 BN C R P F GANDHINAGAR GUJARAT
|
September 7, 2001 |
|
MUSTAKEEM Vs. STATE OF UTTAR PRADESH
|
August 7, 2001 |
|
MUTAHIR MIAN Vs. STATE OF U P
|
September 7, 2001 |
|
N A TRADERS Vs. COMMISSIONER OF TRADE TAX
|
May 16, 2001 |
|
N C JAIN Vs. CHIEF SECRETARY GOVERNMENT OF U P
|
March 15, 2001 |
|
N KUMAR Vs. UNION OF INDIA
|
February 6, 2001 |
|
N P AGARWAL Vs. PRESCRIBED AUTHORITY ADDL JUDGE SMALL CAUSE COURT ALIASIALIAS KANPUR NAGAR AND
ANOTHER
|
February 19, 2001 |
|
NABBU Vs. STATE OF U P
|
April 4, 2001 |
|
NAGAR PALIKA PARISHAD MATHURA Vs. RENT CONTROL AND EVICTION OFFICER
|
July 10, 2001 |
|
NAGENDRA KUMAR JAIN Vs. DISTRICT JUDGE MORADABAD
|
May 24, 2001 |
|
NAGENDRA SINGH YADAV Vs. DISTRICT JUDGE
|
July 9, 2001 |
|
NAGINA PALACE CINEMA HALL Vs. STATE OF UTTAR PRADESH
|
November 8, 2001 |
|
Nagriwali Vs. Janak Dulari
|
March 22, 2001 |
|
NAIM KHAN Vs. ALI SHER
|
February 19, 2001 |
|
NAIMULLAH Vs. STATE OF UTTAR PRADESH
|
April 12, 2001 |
|
NAND LAL SINGH YADAV Vs. VIMLA DEVI
|
May 9, 2001 |
|
NANHA PAHALWAN Vs. UNION OF INDIA
|
February 20, 2001 |
|
NARENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
|
May 18, 2001 |
|
NARENDRA KUMAR Vs. STATE OF U P
|
July 6, 2001 |
|
NARENDRA KUMAR JAIN Vs. FOOD CORPORATION OF INDIA
|
July 9, 2001 |
|
NARENDRA KUMAR JAIN Vs. DISTRICT JUDGE MORDABAD
|
May 24, 2001 |
|
NARENDRA KUMAR RAI Vs. STATE OF U P
|
December 14, 2001 |
|
NARENDRA KUMAR ROONGTA Vs. CIVIL JUDGE J D
|
November 28, 2001 |
|
NARENDRA PAL SINGH Vs. UNION OF INDIA
|
July 9, 2001 |
|
NARENDRA TANDON Vs. U.P. STATE ROAD TRANSPORT CORPORATION
|
November 29, 2001 |
|
NARESH Vs. STATE OF U P
|
January 19, 2001 |
|
NARESH CHANDER SHARMA Vs. CHANCELLOR M J P ROHILKHAND UNIVERSITY BAREILLY
|
May 2, 2001 |
|
NARESH CHANDRA RAJVANSHI Vs. JALAGAM VENGAL RAO FORMER CHIEF MINISTER OF A P
|
December 7, 2001 |
|
NASIM AHMAD Vs. IVTH ADDL DISTRICT JUDGE MERRUT
|
July 10, 2001 |
|
NASIRUDDIN Vs. NAGAR NIGAM GAZIABAD
|
March 22, 2001 |
|
NASIRULLAH ALIAS CHIKHURI Vs. MOHD MURTAZA
|
July 6, 2001 |
|
NATHU LAL Vs. BOARD OF REVENUE
|
April 24, 2001 |
|
NATHULAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD CAMP, AND ANOTHER
|
August 8, 2001 |
|
NATIONAL INDUSTRIES CORPORATION MUZAFFARNAGAR Vs. DEVENDRA KUMAR
|
March 19, 2001 |
|
NATIONAL INSURANCE CO LTD Vs. MAHFOOZA BEGUM
|
August 13, 2001 |
|
NATIONAL INSURANCE CO LTD Vs. MANNI SINGH
|
November 28, 2001 |
|
NATIONAL INSURANCE CO LTD Vs. JAGAN NATH
|
November 7, 2001 |
|
NATIONAL INSURANCE COMPANY Vs. KAMAL SINGH
|
November 29, 2001 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTA DEVI
|
November 5, 2001 |
|
NAUMI RAM Vs. DY COLLECTOR
|
January 4, 2001 |
|
NAUSHAD Vs. STATE OF UTTAR PRADESH
|
December 12, 2001 |
|
NAVEEN KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 8, 2001 |
|
NAWAB SINGH ALIAS RAM SINGH Vs. STATE OF U P
|
May 15, 2001 |
|
NAYAN TARA RAI Vs. STATE OF U P
|
March 22, 2001 |
|
Nazir Khan Vs. State
|
January 16, 2001 |
|
NEERAJ KAMBOJ Vs. STATE OF U P
|
July 12, 2001 |
|
NEERAJ TRIVEDI Vs. STATE OF U P
|
December 1, 2001 |
|
NET BHARTI Vs. BOARD OF REVENUE
|
July 6, 2001 |
|
NET SINGHRAMESH KUMAR SINGH SANJAYA KUMAR VERMA Vs. LABOUR SECRETARY U P SHASAN STATE OF U P RAJYA KRISHI
|
February 5, 2001 |
|
NEW INDIA ASSURANCE CO LTD Vs. LEKH RAJ
|
March 20, 2001 |
|
NEW INDIA ASSURANCE CO LTD Vs. INDER DEO OJHA
|
November 5, 2001 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHYAMA DEVI
|
November 29, 2001 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. VIBHA DEVI
|
January 4, 2001 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. VIBHA DEVI
|
April 1, 2001 |
|
Nihal Singh Vs. L.M.C.
|
May 23, 2001 |
|
NIKHIL KUMAR YADAV Vs. SECRETARY U P PUBLIC SERVICE COMMISSION U P ALLAHABAD
|
July 11, 2001 |
|
NIRAJ KUMAR TRIPATHI Vs. SCHOOL MANAGEMENT COMMITTEE
|
May 18, 2001 |
|
Nirbhai Singh Vs. L.M.C.
|
July 12, 2001 |
|
NIRMAL KUMAR DWIVEDI Vs. STATE OF UTTAR PRADESH
|
April 27, 2001 |
|
NIRMALA DEVI Vs. REGIONAL TRANSPORT AUTHORITY KANPUR
|
January 12, 2001 |
|
NITYA NAND PANDEY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 25, 2001 |
|
O P JOSHI Vs. STATE OF U P
|
April 12, 2001 |
|
Oil and Natural Gas Corporation Limited, Dehradun Vs. Virendra Singh and another
|
March 24, 2001 |
|
Oil and Natural Gas Corporation Ltd. Vs. Shri Ram Singh
|
July 26, 2001 |
|
OKHLA SAND SUPPLY CO Vs. STATE OF U P
|
January 15, 2001 |
|
OM PRAKASH Vs. ASSISTANT LABOUR COMMISSIONER
|
January 8, 2001 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
February 15, 2001 |
|
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
May 23, 2001 |
|
OM PRAKASH BAJPAI Vs. VTH A D J
|
August 20, 2001 |
|
OM PRAKASH GUPTA Vs. UPPER NIBANDHAK PRASHASON COOPERATIVE SOCIETIES
|
August 9, 2001 |
|
OM PRAKASH RAI Vs. JOINT DIRECTOR OF EDUCATION VARANASI REGION VARANASI
|
April 13, 2001 |
|
OM PRAKASH SHARMA AND ORS. Vs. U.P. AWAS AVAM VIKAS PARISHAD AND ORS.
|
January 8, 2001 |
|
OM PRAKASH SINGH YADAV Vs. DIRECTOR STATE COUNCIL FOR EDUCATION RESEARCH AND TRAINING
|
November 8, 2001 |
|
ONKAR DUTTA SHARMA Vs. STATE OF U P
|
April 13, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. MANJU GUPTA
|
February 1, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. PRADEEP KUMAR
|
November 6, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. WHITE ROSE
|
November 11, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. NATHUNI PRADESH
|
November 29, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. SABAI
|
November 29, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. UPENDRA BABU DUBEY
|
December 5, 2001 |
|
ORIENTAL INSURANCE CO LTD Vs. PRAMILA
|
November 1, 2001 |
|
Oriental Insurance Co. Ltd. Vs. Upendra Babu Dubey & Ors.
|
December 15, 2001 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. WHITE ROSE
|
November 7, 2001 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJU GUPTA
|
January 2, 2001 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLESH & ORS
|
November 27, 2001 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SUBHASH CHANDRA VERMA
|
December 5, 2001 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SAROJ DEVI
|
November 7, 2001 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ANARKALI
|
November 27, 2001 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHASHI BALA
|
November 29, 2001 |
|
ORIENTAL INSURANCEW CO LTD Vs. SOHAN LAL
|
November 26, 2001 |
|
OSWAL FATS AND OIL LTD Vs. ADDITIONAL COMMISSIONER ADMN BAREILLY
|
July 16, 2001 |
|
P C CHATURVEDI Vs. UTTAR PRADESH STATE TEXTILE CORPORATION LTD
|
October 10, 2001 |
|
P D HAJELA Vs. CHANCELLOR GOVERNOR
|
May 25, 2001 |
|
PADAM SINGH SHARMA Vs. STATE OF UTTAR PRADESH
|
August 29, 2001 |
|
PAHARPUR COOLING TOWERS LTD Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V LIMA-I
|
June 26, 2001 |
|
PAKHANDU Vs. STATE OF UTTAR PRADESH
|
September 13, 2001 |
|
Pan Singh Negi and others Vs. State of U.P. and others
|
August 24, 2001 |
|
PANCHAM Vs. STATE OF U P
|
August 9, 2001 |
|
PAPPU ALIAS FAREED UDDIN Vs. STATE OF U P
|
April 12, 2001 |
|
PAPPU ALIAS SALEM JAVED Vs. STATE OF U P
|
November 19, 2001 |
|
PAPPU SINGH Vs. STATE OF UTTAR PRADESH
|
November 6, 2001 |
|
Paras Nath Vs. Mahabir Prasad
|
February 8, 2001 |
|
PARAS NATH SINGH Vs. ADDITIONAL COMMISSIONER ADMN TRADE TAX LUCKNOW
|
August 29, 2001 |
|
PARASURAM SAHU Vs. AKHILESH KUMAR JAIN
|
December 11, 2001 |
|
Parmanand Vs. State
|
March 14, 2001 |
|
PARMANAND DEAD Vs. PRESCRIBED AUTHORITY MUNSIF CITY MEERUT
|
July 19, 2001 |
|
PARMESHWARI DAYAL SAXENA Vs. THE BASIC SHIKSHA PARISHAD, U.P., ALLAHABAD AND OTHERS
|
January 11, 2001 |
|
PATRAM SINGH Vs. STATE OF U P
|
December 18, 2001 |
|
PAWAN KUMAR GUPTA Vs. UNION OF INDIA
|
April 10, 2001 |
|
PAYAL SHARMA Vs. SUPERINTENDENT NARI NIKETAN KALINDRI VIHAR AGRA
|
May 17, 2001 |
|
PEMI Vs. STATE OF UTTAR PRADESH
|
February 14, 2001 |
|
PERVEZ ALAM ALIAS IMRAN
Vs. DISTRICT JUDGE
|
June 5, 2001 |
|
PHENKOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 8, 2001 |
|
Pheru Vs. Sursati
|
July 24, 2001 |
|
PHOOL CHAND YADAV Vs. STATE OF U P
|
March 16, 2001 |
|
Phool Singh Vs. Jai Singh
|
May 2, 2001 |
|
PHULAN SHAH ALIAS PHULLU Vs. STATE OF UTTAR PRADESH
|
December 6, 2001 |
|
PHULBASI DEVI Vs. NATIONAL INSURANCE CO LTD
|
November 28, 2001 |
|
PINDARI VARNISH UDHYOG LAU BANJ DISTRICT BAGESHWAR Vs. DISTRICT MAGISTRATE BAGESHWAR
|
October 3, 2001 |
|
POONAM DEVI Vs. STATE OF U P
|
December 6, 2001 |
|
POPULAR CYCLE MANUFACTURING COMPANY PVT LTD Vs. COMMISSIONER TRADE TAX
|
April 17, 2001 |
|
POSHWAL CHEMICAL INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
|
August 31, 2001 |
|
POWER GRID CORPN Vs. INDIA LTD
|
July 18, 2001 |
|
Prabhawati Vs. Mangaldeo Singh
|
July 13, 2001 |
|
PRABHAWATI DEVI DECD Vs. IST ADDL DISTRICT JUDGE AZAMGARH
|
April 9, 2001 |
|
PRABHU DAYAL YADAV Vs. STATE OF U P
|
July 26, 2001 |
|
PRABHU NATH MISRA Vs. UNION OF INDIA
|
April 10, 2001 |
|
PRABHUNATH DIXIT Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
|
June 7, 2001 |
|
PRABHUNATH DIXIT Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
|
July 6, 2001 |
|
PRADEEP KUMAR Vs. KENDRIYA VIDYALAYA SANGATHAN NEW DELHI
|
November 30, 2001 |
|
PRADEEP KUMAR Vs. STATE OF U P
|
January 18, 2001 |
|
Pradeep Kumar Vs. Kendriya Vidyalaya Sangathan,New Delhi
|
November 20, 2001 |
|
PRADEEP KUMAR DIXIT
Vs. URBAN COOPERATIVE BANK LTD
|
December 21, 2001 |
|
PRADEEP KUMAR RAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 16, 2001 |
|
PRADEEP KUMAR RASTOGI Vs. XVITH ADDL DISTRICT JUDGE MEERUT
|
January 10, 2001 |
|
PRADEEP KUMAR SINGH Vs. UTTAR PRADESH STATE SUGAR CORPORATION
|
October 6, 2001 |
|
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P
|
July 3, 2001 |
|
PRADEEP SINGH YADAV Vs. STATE OF U P
|
May 25, 2001 |
|
PRADEEP TANDON Vs. R C AND E O MORADABAD
|
January 5, 2001 |
|
Prag Agarwal Vs. Kunwar Iswar Dayal Yog
|
May 31, 2001 |
|
PRAHLAD CHAND Vs. DINESH KUMAR GUPTA
|
November 1, 2001 |
|
Prakash Vs. State
|
April 27, 2001 |
|
PRAKASH CHANDRA KUSHWAHA Vs. DISTRICT DEVELOPMENT OFFICER, JAUNPUR AND OTHERS
|
July 25, 2001 |
|
PRAKASH SINGH Vs. DISTRICT JUDGE MIRZAPUR
|
January 3, 2001 |
|
PRAKASH SINGH Vs. DISTRICT JUDGE MIRZAPUR
|
March 1, 2001 |
|
PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
|
April 9, 2001 |
|
PRAKASHAK MADHU PRAKASHAN Vs. DISTRICT JUDGE
|
May 24, 2001 |
|
PRAMOD ALIAS BILLA Vs. STATE OF UTTAR PRADESH
|
February 1, 2001 |
|
PRAMOD KUMAR BADAL Vs. STATE OF U P
|
November 21, 2001 |
|
PRAMOD KUMAR GUPTA Vs. 1ST ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
July 30, 2001 |
|
PRATAP NARAIN GUPTA ADVOCATE Vs. STATE PUBLIC SERVICES TRIBUNAL
|
August 29, 2001 |
|
PRATHMIK SHIKSHA VETAN BHOGI SAHKARI RIN SAMITI LTD. Vs. STATE OF U.P. AND ORS.
|
April 26, 2001 |
|
PRAVEEN CHANDRA PARIKH Vs. XIV ADDL DISTRICT JUDGE AGRA
|
April 30, 2001 |
|
PRAVINA SOLANKI Vs. STATE OF U P
|
May 2, 2001 |
|
PREM Vs. STATE OF U.P.
|
November 23, 2001 |
|
PREM CHAND Vs. WORKMEN COMPENSATION COMMISSIONER AGRA
|
February 13, 2001 |
|
PREM CHANDRA SINGH Vs. STATE OF U P
|
November 22, 2001 |
|
PREM KUMARI SHARMA Vs. RAJ MANI DUBEY
|
December 5, 2001 |
|
PREM NARAIN SHARMA Vs. UNION OF INDIA
|
January 19, 2001 |
|
PREM NARAIN SINGH ADVOCATE Vs. STATE OF UTTAR PRADESH
|
August 1, 2001 |
|
PREM NARAYAN SHARMA Vs. STATE OF U P
|
November 20, 2001 |
|
PREM PRAKASH GUPTA Vs. STATE OF U P
|
July 26, 2001 |
|
PREMLATA PANDEY Vs. STATE OF U P
|
February 23, 2001 |
|
PRITHVI NATH Vs. STATE OF U P
|
December 4, 2001 |
|
PRITHVI SINGH Vs. STATE OF UTTAR PRADESH
|
July 18, 2001 |
|
PROF RAM VIR SINGH Vs. CHAIRMAN KENDRIYA HINDI SHIKSHAN MANDAL MINISTRY OF H R D
|
August 16, 2001 |
|
PUNJAB NATIONAL BANK AND ORS. Vs. M/S LACHMAN DAS HANS KUMAR AND ANOTHER
|
July 23, 2001 |
|
Purshottam Prasad Vs. Chandra Shekhar
|
March 16, 2001 |
|
PYAREY LAL Vs. STATE OF U P
|
September 24, 2001 |
|
QAMER ALI Vs. U P PUBLIC SERVICE TRIBUNAL NO 2 LUCKNOW
|
August 30, 2001 |
|
Qasimuddin Vs. Ejaz Ahmad
|
March 2, 2001 |
|
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT NEW DELHI
|
November 29, 2001 |
|
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT
|
May 17, 2001 |
|
R C SHUKLA Vs. STATE OF U P
|
May 14, 2001 |
|
R D GUPTA Vs. STATE OF UTTAR PRADESH
|
August 29, 2001 |
|
R K MEHTA Vs. YAGYA VEER SINGH
|
December 10, 2001 |
|
R K PAL Vs. STATE OF U P
|
May 1, 2001 |
|
R K SINGH Vs. DIRECTOR APPOINTING AUTHORITY
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May 1, 2001 |
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R SAINI Vs. UNION OF INDIA
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September 26, 2001 |
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R T INDUSTRIES Vs. U P COOPERATIVE FEDERATION LTD
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February 23, 2001 |
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RADHA DEVI Vs. STATE OF U P
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September 3, 2001 |
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RADHA GOVIND Vs. DISTRICT JUDGE MATHURA
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July 31, 2001 |
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RADHA KANT DUBEY Vs. VTH ADJ KANPUR NAGAR
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February 26, 2001 |
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RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
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May 21, 2001 |
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RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
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September 6, 2001 |
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RADHEY SHYAM PANDEY Vs. CHIEF SECRETARY U P
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May 25, 2001 |
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RAFAT UMAR Vs. VIKAS KHURANA
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August 29, 2001 |
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RAFIQ AHMAD Vs. VTH ADDL DISTRICT JUDGE SHAHJAHANPUR
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May 24, 2001 |
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RAGHUBANSH BEHARI LAL Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 LUCKNOW
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November 21, 2001 |
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RAGHUNATH SINGH Vs. STATE OF U P
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March 14, 2001 |
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RAGHURAJ SHARAN SHARMA Vs. URMILA DEVI
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May 7, 2001 |
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RAGHUVIR SINGH BHATTY Vs. RAM CHANDRA WAMAN SUBHEDAR
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September 27, 2001 |
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RAHMAT ALI Vs. STATE OF UTTAR PRADESH
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February 13, 2001 |
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RAHMAT KHAN Vs. DISTRICT JUDGE BAREILLY
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May 24, 2001 |
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Rahmullah Vs. Noor Hasan
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May 8, 2001 |
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RAHUL KUMAR Vs. STATE OF U P
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April 18, 2001 |
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RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LIMITED Vs. VIDYAWATI CONSTRUCTION COMPANY
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May 24, 2001 |
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RAJ BAHADUR SINGH Vs. STATE OF U P
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January 31, 2001 |
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RAJ DEV Vs. U P SAHKARI GRAM VIKAS BANK LTD
|
June 6, 2001 |
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RAJ KAPOOR Vs. VIITH ADJ FATEHPUR
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April 20, 2001 |
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Raj Karan Vs. Raja Ram
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April 16, 2001 |
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RAJ KISHORE Vs. COMMISSIONER GORAKHPUR DIVISION
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March 22, 2001 |
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Raj Kumar Vs. Dashrath
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March 14, 2001 |
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RAJ KUMAR ALIAS RAJU Vs. STATE OF U P
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May 7, 2001 |
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Raj Narain Vs. Luxman & Ors.
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March 14, 2001 |
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RAJ NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
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December 5, 2001 |
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RAJ RANI Vs. CIVIL JUDGE ALIASJ D ALIAS SAHASWAN DISTRICT BUDAUN
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July 3, 2001 |
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RAJA MAHESH CHAND Vs. KUNWAR BAHADUR
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May 24, 2001 |
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RAJA RAM Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
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December 12, 2001 |
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RAJA RAM DECD Vs. RAM SABAD
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May 10, 2001 |
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RAJA RAM S O RAMPATI Vs. STATE OF UTTAR PRADESH
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February 23, 2001 |
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RAJA RAM SONI Vs. KANPUR DEVELOPMENT AUTHORITY
|
December 13, 2001 |
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RAJBEER Vs. ADDL. COMMISSIONER, SAHARANPUR DIVISION AND OTHERS
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February 5, 2001 |
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RAJENDRA KUMAR NIGAM Vs. DISTRICT JUDGE KANPUR NAGAR
|
April 18, 2001 |
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RAJENDRA KUMAR SRIVASTAVA Vs. SAMYUKT KSHETRIYA GRAMIN BANK
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July 4, 2001 |
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RAJENDRA PRASAD Vs. STATE OF U P
|
May 10, 2001 |
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RAJENDRA PRASAD Vs. ENGINEER-IN-CHIEF PUBLIC WORKS DEPARTMENT U P
|
March 2, 2001 |
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RAJENDRA SINGH Vs. IIND ADDL. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
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April 16, 2001 |
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RAJENDRA SINGH NIRANJAN Vs. STATE OF U P
|
November 21, 2001 |
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RAJESH CHAWLA Vs. PRESCRIBED AUTHORITY CIVIL JUDGE MEERUT
|
July 19, 2001 |
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RAJESH SHARMA Vs. ADVOCATE GENERAL UTTAR PRADESH
|
August 20, 2001 |
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RAJESHWAR Vs. STATE OF U P
|
December 21, 2001 |
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RAJIV GOGTE Vs. ADDL DISTRICT MAGISTRATE CIVIL SUPPLIES R C E P KANPUR NAGAR
|
July 11, 2001 |
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RAJIV LOCHAN Vs. CHIEF MEDICAL OFFICER ALIGARH
|
August 31, 2001 |
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RAJIV LOCHAN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE
|
May 24, 2001 |
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RAJMANI DEVI Vs. DISTRICT INSPECTOR OF SCHOOL GHAZIPUR
|
November 28, 2001 |
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RAJNI CHAUDHARY Vs. STATE OF UTTAR PRADESH
|
August 1, 2001 |
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RAJNI JAIN Vs. PUNJAB AND SIND BANK NEW DELHI
|
March 2, 2001 |
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RAJU SINGH Vs. STATE OF UTTAR PRADESH
|
July 25, 2001 |
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Raju Singh and Ors. Vs. State of U.P.& Ors.
|
July 25, 2001 |
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RAJU V JOHN SMT Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AGRA REGION
|
February 7, 2001 |
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RAJVEER SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND ANOTHER
|
May 2, 2001 |
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RAJVIR SINGH Vs. COLLECTOR DISTRICT MAGISTRATE MUZAFFARNAGAR
|
January 30, 2001 |
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RAJWATI Vs. COMMISSIONER AGRA DIVISION AGRA
|
November 27, 2001 |
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RAKESH DEVI Vs. STATE OF UTTAR PRADESH
|
December 6, 2001 |
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RAKESH KUMAR Vs. U P STATE PUBLIC SERVICE TRIBUNAL LUCKNOW
|
December 14, 2001 |
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RAKESH KUMAR CONTRACTOR Vs. SUPERINTENDING ENGINEER IRRIGATION WORKS
|
February 15, 2001 |
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RAKESH KUMAR MISHRA Vs. STATE OF U P
|
July 23, 2001 |
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RAKESH KUMAR SAINI Vs. STATE OF UTTAR PRADESH
|
July 4, 2001 |
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RAKESH TIWARI ALIAS SHASHI BHUSHAN TIWARI Vs. STATE OF U P
|
September 19, 2001 |
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RAKESH VERMA Vs. HONBLE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 21, 2001 |
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RAM ADHAR LAL SRIVASTAVA Vs. STATE OF U P
|
February 6, 2001 |
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RAM AGYA Vs. STATE OF U P
|
December 6, 2001 |
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RAM ANURAG VERMA Vs. STATE OF U P
|
December 21, 2001 |
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Ram Asrey Vs. Sita Ram
|
February 23, 2001 |
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Ram Asrey Vs. Shiv Kumar
|
May 15, 2001 |
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RAM AVADH PRASAD Vs. UTTAR PRADESH PUBLIC SERVICES TRIBUNAL
|
October 30, 2001 |
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RAM AVTAR GOEL Vs. JAGANNATH GUPTA
|
October 19, 2001 |
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RAM AWADH Vs. ADDITIONAL COMMISSIONER, ALLAHABAD AND OTHERS
|
March 2, 2001 |
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RAM BABU GUPTA Vs. STATE OF UTTAR PRADESH
|
April 27, 2001 |
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RAM BABU JAIN Vs. VIRENDRA KUMAR GUPTA
|
April 9, 2001 |
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RAM BACHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
February 14, 2001 |
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RAM BAHADUR Vs. STATE OF UTTAR PRADESH
|
April 30, 2001 |
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RAM BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
August 10, 2001 |
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RAM BAKAS NATHMAL Vs. THAKUR NARAIN SINGH
|
July 18, 2001 |
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RAM BAKAS NATHMAL Vs. THAKUR NARAIN SINGH MAHARAJ VIRAJMAN MANDIR
|
July 17, 2001 |
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RAM BALI SINGH AND ANOTHER Vs. THE DEPUTY DIRECTOR CONSOLIDATION, FATEHPUR AND OTHERS
|
July 24, 2001 |
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RAM BALLABH SHARMA Vs. MANDIR SHREE RADHAKRISHNA JI MAHARAJ
|
May 4, 2001 |
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RAM BHAJAN Vs. CHIEF REVENUE OFFICER PRESCRIBED AUTHORITY MIRZAPUR
|
May 25, 2001 |
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RAM BHAJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
March 29, 2001 |
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Ram Chabiley Vs. Hafizul Rahman
|
November 28, 2001 |
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RAM CHANDER Vs. STATE OF UTTAR PRADESH
|
December 6, 2001 |
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RAM CHANDRA Vs. DY DIRECTOR OF CONSOLIDATION GHAZIABAD
|
May 18, 2001 |
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Ram Chandra Vs. State of U.P.
|
May 15, 2001 |
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RAM CHANDRA MISSION SAHAHJAHANPUR Vs. PARTHASARTHY RAJ GOPALACHARI
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November 26, 2001 |
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RAM CHANDRA SHUKLA Vs. STATE OF UTTAR PRADESH
|
September 6, 2001 |
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RAM DAS Vs. FIRST ADDL DISTRICT JUDGE AZAMGARH
|
February 19, 2001 |
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RAM DAS AND OTHERS Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
July 4, 2001 |
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RAM DAS GUPTA DEAD Vs. IIIRD ADDL DISTRICT JUDGE GORAKHPUR
|
August 22, 2001 |
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RAM DAS YADAV Vs. SENA NAYAK 45TH BATTALION P A C
|
March 22, 2001 |
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RAM DEEN Vs. STATE OF U P
|
August 3, 2001 |
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RAM DEV Vs. STATE OF U.P. AND OTHERS
|
April 4, 2001 |
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Ram Dhani and Ors. Vs. Nek Ram Singh & Ors.
|
October 19, 2001 |
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Ram Dhari Vs. Gaon Sabha
|
April 12, 2001 |
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RAM DULARE Vs. STATE OF U P
|
May 4, 2001 |
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RAM DULARI Vs. MORADABAD DEVELOPMENT AUTHORITY MORADABAD
|
February 28, 2001 |
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Ram Gopal Vs. Vijai Kumar Singh
|
May 28, 2001 |
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Ram Gopal Vs. L.M.C.
|
July 24, 2001 |
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RAM JANAM AND ANR. Vs. JOINT DIRECTOR OF CONSOLIDATION, FAIZABAD AND ANR.
|
July 31, 2001 |
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RAM KALI Vs. STATE OF U P
|
February 15, 2001 |
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RAM KARAN SHUKLA Vs. D D C FATEHPUR
|
August 9, 2001 |
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RAM KAWAL TIWARI Vs. STATE OF UTTAR PRADESH
|
December 7, 2001 |
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Ram Kawal Tiwari and Ors. Vs. State of U.P.& Ors.
|
December 7, 2001 |
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RAM KEWAL Vs. MANAGER FOOD CORPORATION OF INDIA
|
November 20, 2001 |
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Ram Khelawan Vs. Sheo Murat
|
July 18, 2001 |
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RAM KISHAN Vs. UNION OF INDIA UOI
|
January 4, 2001 |
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Ram Kishan Singh Vs. Kunwar Vijai Kumar
|
September 12, 2001 |
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RAM KISHUN Vs. STATE OF UTTAR PRADESH
|
October 11, 2001 |
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RAM KRISHAN DUBEY Vs. INSPECTOR GENERAL REGISTRATION
|
January 2, 2001 |
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RAM KUMAR Vs. STATE OF U P
|
February 28, 2001 |
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RAM KUMAR Vs. STATE OF UTTAR PRADESH
|
September 25, 2001 |
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Ram Kumar Singh Vs. Gaon Sabha
|
August 24, 2001 |
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RAM KUMAR VERMA Vs. STATE OF U P
|
April 13, 2001 |
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RAM LACHHAN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND OTHERS
|
August 8, 2001 |
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Ram Lakhan Vs. Sheo Balak
|
January 31, 2001 |
|
Ram Lal Vs. Ravi
|
December 4, 2001 |
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RAM LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
August 10, 2001 |
|
RAM LOCHAN Vs. STATE OF U P
|
July 17, 2001 |
|
RAM MILAN Vs. STATE OF U P
|
May 18, 2001 |
|
RAM NARAIN Vs. STATE OF U P
|
July 25, 2001 |
|
Ram Narain Vs. State
|
February 10, 2001 |
|
RAM NARESH YADAV Vs. STATE OF UTTAR PRADESH
|
March 22, 2001 |
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RAM NATH GUPTA Vs. SPECIAL JUDGE E C ACT ADDL DISTRICT JUDGE AGRA
|
May 23, 2001 |
|
RAM NIHOR SINGH Vs. STATE OF U P
|
May 18, 2001 |
|
RAM NIHOR SINGH Vs. STATE OF U P AND OTHERS
|
April 20, 2001 |
|
RAM PAITA KANNAUJIA Vs. STATE OF UTTAR PRADESH
|
April 4, 2001 |
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RAM PANDEY Vs. SENIOR SUPERINTENDENT OF POLICE, VARANASI AND OTHERS
|
May 21, 2001 |
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RAM PIYAREY Vs. STATE BANK OF INDIA
|
January 31, 2001 |
|
RAM PRASAD ALIAS BHANGAD Vs. STATE OF U P
|
May 17, 2001 |
|
RAM PRASAD BHAGAT Vs. STATE OF U P
|
August 10, 2001 |
|
RAM PYARE PATEL Vs. MANAGING DIRECTOR U P STATE AGRO INDUSTRIAL CORPORATIONLTD
|
November 24, 2001 |
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RAM SAJIWAN Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
May 22, 2001 |
|
Ram Sajiwan Vs. Gaon Sabha
|
January 9, 2001 |
|
Ram Sakhi Vs. State
|
June 12, 2001 |
|
RAM SAMUJH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SIDHARTH NAGAR AND OTHERS
|
December 4, 2001 |
|
Ram Saran Vs. Budha
|
November 27, 2001 |
|
RAM SARAN NAR SINGH PRASAD Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2001 |
|
Ram Saran Singh Vs. Shiromani
|
February 13, 2001 |
|
RAM SEVAK GUPTA STATE OF U P Vs. STATE OF U P
|
November 27, 2001 |
|
RAM SEWAK Vs. STATE OF U P
|
July 5, 2001 |
|
RAM SEWAK GUPTA Vs. STATE OF U P
|
January 15, 2001 |
|
RAM SHANKAR RATHORE Vs. STATE OF U P
|
August 10, 2001 |
|
RAM SUBHAG PANDEY Vs. STATE OF UTTAR PRADESH
|
February 22, 2001 |
|
RAM SURAT Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
January 10, 2001 |
|
RAM SURAT RAM Vs. GENERAL MANAGER FEEDER BALANCING DAIRY VARANASI
|
December 6, 2001 |
|
RAM SWAROOP Vs. STATE OF U P
|
May 4, 2001 |
|
Ram Swaroop Vs. Gajram
|
June 29, 2001 |
|
Ram Swaroop Vs. State
|
June 6, 2001 |
|
Ram Swaroop Ahirwar and others Vs. State of U.P. and others
|
January 1, 2001 |
|
RAM VIKAS Vs. STATE OF U P
|
August 9, 2001 |
|
RAM VISHAL ALIAS FAUJI Vs. STATE OF U P
|
July 30, 2001 |
|
Ram Viyas etc. Vs. Chandra Shekher etc.
|
June 18, 2001 |
|
RAM VYAS AND OTHERS Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
November 6, 2001 |
|
RAMA DEVI GUPTA Vs. 12TH ADDL DISTRICT JUDGE KANPUR NAGAR
|
May 8, 2001 |
|
RAMA KANT Vs. STATE OF UTTAR PRADESH
|
March 1, 2001 |
|
RAMA SHANKAR TEWARI Vs. DISTRICT JUDGE VARANASI
|
November 5, 2001 |
|
RAMA SHANKER MISHRA Vs. JOINT DIRECTOR OF EDUCATION VARANASI
|
March 20, 2001 |
|
RAMADIN SHAKYA Vs. STATE OF U P
|
November 28, 2001 |
|
Ramanand Vs. Sita Ram
|
January 31, 2001 |
|
Ramanuj Tripathi Vs. Sheo Murti
|
February 13, 2001 |
|
RAMESH Vs. STATE OF U P
|
March 21, 2001 |
|
RAMESH CHANDRA Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
December 20, 2001 |
|
RAMESH CHANDRA TRIPATHI Vs. STATE OF U P
|
November 2, 2001 |
|
RAMESH KUMAR Vs. STATE OF U P
|
July 3, 2001 |
|
RAMESHAWAR NATH SINHA Vs. RAJENDRA PRASAD DWIVEDI
|
May 25, 2001 |
|
RAMESHWAR NATH SINHA Vs. NARSINGH SAHAI
|
May 25, 2001 |
|
RAMESHWAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
May 22, 2001 |
|
RAMHIT Vs. COMMISSIONER AND OTHERS
|
December 3, 2001 |
|
RAMJI AGARWAL Vs. STATE OF U P
|
April 25, 2001 |
|
RAMJI LAL Vs. IXTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
May 18, 2001 |
|
RAMPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR AND OTHERS
|
November 19, 2001 |
|
Ramphal Vs. Musabbir Hussain
|
February 2, 2001 |
|
RAMWATI Vs. IIND ADDITIONAL DISTRICT JUDGE JHANSI
|
May 7, 2001 |
|
RAMWATI Vs. STATE OF U P
|
February 28, 2001 |
|
RAMWATI Vs. STATE OF U P
|
February 1, 2001 |
|
RANA RANJEET SINGH Vs. VICECHANCELLOR BANARAS HINDU UNIVERSITY
|
August 9, 2001 |
|
RANG NATH RAI Vs. NEW INDIA ASSURANCE CO LTD
|
July 19, 2001 |
|
RANNA LAL Vs. ALOK TANDON
|
April 26, 2001 |
|
RANVIR SINGH Vs. DISTRICT MAGISTRATE SHRAWASTI
|
June 27, 2001 |
|
RASHEED AHMED Vs. KARIMA KHATOON
|
August 14, 2001 |
|
RATAN PAL SINGH Vs. KUNWAR PAL SINGH
|
October 4, 2001 |
|
RATAN PAL SINGH Vs. KUNWAR PAL SINGH
|
April 10, 2001 |
|
RATI RAM Vs. ADDL. COMMISSIONER (J), SAHA
|
February 5, 2001 |
|
RAUF Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEORIA
|
May 16, 2001 |
|
RAVAL PAPERS LTD Vs. STATE OF ALLAHABD
|
December 12, 2001 |
|
RAVI B JADEJA Vs. STATE OF UTTAR PRADESH
|
February 2, 2001 |
|
Ravi B.Jadeja and Ors. Vs. State of U.P.& Anr.
|
February 2, 2001 |
|
RAVI DUTT SHARMA Vs. STATE OF UTTAR PRADESH
|
May 11, 2001 |
|
RAVI PRAKASH Vs. IVTH ADDL DISTRICT JUDGE SAHARANPUR
|
July 10, 2001 |
|
RAVI SARAN PRASAD Vs. RASHMI SINGH
|
March 30, 2001 |
|
RAVI SHANKAR SHARMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
July 23, 2001 |
|
RAVINDRA KUMAR GUPTA Vs. KRISHAN LAL KHANNA
|
May 15, 2001 |
|
RAVINDRA KUMAR SHARMA Vs. STATE
|
January 12, 2001 |
|
RAVINDRA NATH CHAUBEY Vs. DISTRICT JUDGE BALLIA
|
January 10, 2001 |
|
RAVINDRA NATH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 21, 2001 |
|
RAVINDRA SINGH Vs. SUPT DISTRICT JAIL BULANDSHAHR
|
February 12, 2001 |
|
REAGAL HOSPITAL LTD Vs. UNION OF INDIA UOI
|
February 5, 2001 |
|
REGIONAL MANAGER, U.P.S.R.T.C. Vs. NOOR JAHAN BEGUM
|
November 9, 2001 |
|
REGIONAL MANAGER, U.P.S.R.T.C. Vs. SAROJ UPADHYAYA
|
November 8, 2001 |
|
Rekha Devi Vs. Kamla Devi
|
July 9, 2001 |
|
RENUSAGAR POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 17, 2001 |
|
RIAZ ALI Vs. STATE OF U P
|
July 19, 2001 |
|
RIYAZUDDIN Vs. STATE OF U P
|
July 16, 2001 |
|
Rohan Vs. Shiv Kaur
|
May 29, 2001 |
|
ROHITAS SHARMA Vs. STATE OF U P
|
January 12, 2001 |
|
ROOP LAL AND SHRIPAL Vs. BRIJNATH SINGH
|
March 16, 2001 |
|
Roop Singh Vs. Mahipal Singh
|
May 10, 2001 |
|
ROSHAN LAL Vs. STATE OF U P
|
November 19, 2001 |
|
RUDRAPAL SINGH ALIAS LALLEY Vs. STATE OF U P
|
February 6, 2001 |
|
RUSTAM AND MERAJ Vs. STATE OF U. P.
|
February 27, 2001 |
|
S K AGARWAL Vs. MANOJ DALMIA
|
May 3, 2001 |
|
S P JINDAL Vs. STATE OF U P
|
November 29, 2001 |
|
SABARMATI STEELS AND ALLOYS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2001 |
|
SABRA Vs. STATE OF U P
|
February 1, 2001 |
|
SADHURAM Vs. STATE OF U P
|
July 18, 2001 |
|
SADIQ ALI Vs. STATE OF UTTAR PRADESH
|
August 29, 2001 |
|
SAHDEV SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
|
February 19, 2001 |
|
SAHNGOO RAM Vs. STATE OF U P
|
March 16, 2001 |
|
SAIYADA Vs. DIRECTOR GENERAL OF POLICE U P
|
December 10, 2001 |
|
SAJIDA BEGUM Vs. IST ADDL DISTRICT JUDGE FARRUKHABAD
|
November 23, 2001 |
|
SAKET BRICKS TRADERS, RAMWAPUR, KUSHMI BAZAR, GORAKHPUR Vs. ADDITIONAL COMMISSIONER (LEGAL) TRADE TAX & OTHERS
|
January 4, 2001 |
|
SALAM Vs. STATE OF U P
|
May 14, 2001 |
|
SALIK AND SEEAYE Vs. ASSTT DIRECTOR OF CONSOLIDATION VARANASI
|
November 7, 2001 |
|
SALIK RAM TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
July 6, 2001 |
|
Saltan Vs. Ganesh
|
March 16, 2001 |
|
SAMAR PAL Vs. STATE OF U P
|
August 9, 2001 |
|
SAMAYDIN Vs. STATE OF UTTAR PRADESH
|
January 4, 2001 |
|
SAMEER SINHA Vs. STATE OF U P
|
July 4, 2001 |
|
SAMODI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
August 8, 2001 |
|
SANDEEP CHAUHAN Vs. STATE OF U P
|
July 11, 2001 |
|
SANDEEP PODDAR Vs. STATE OF U P
|
August 28, 2001 |
|
SANGAM LAL Vs. STATE OF U P
|
September 6, 2001 |
|
SANJAI Vs. STATE OF U P
|
November 23, 2001 |
|
SANJAI Vs. STATE OF U P
|
November 26, 2001 |
|
SANJAY GOEL Vs. STATE OF UTTAR PRADESH
|
September 11, 2001 |
|
SANJAY SHANKER MANWAL Vs. STATE OF U P
|
July 17, 2001 |
|
SANJAY SINGH Vs. STATE OF U P
|
February 23, 2001 |
|
SANJEEV KUMAR Vs. STATE OF U P
|
August 3, 2001 |
|
SANJEEV KUMAR GANGWAR Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD AND
|
February 5, 2001 |
|
Sanjya Devi Vs. Pradeep Singh
|
June 28, 2001 |
|
SANT SARAN SINHA Vs. UNION OF INDIA
|
August 29, 2001 |
|
SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
|
August 29, 2001 |
|
SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
|
July 19, 2001 |
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SANTOSH KUMAR Vs. SENA NAYAK 28 WAHANI P A C ETAWAH
|
April 12, 2001 |
|
SANTOSH KUMAR AGARWAL Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE ALLAHABAD
|
May 11, 2001 |
|
SANTOSH KUMAR MISHRA Vs. STATE OF U P
|
March 31, 2001 |
|
SANTOSH KUMAR MISHRA Vs. STATE OF U P
|
July 17, 2001 |
|
SANTOSH KUMAR SAHU Vs. OFFICIAL LIQUIDATOR
|
February 1, 2001 |
|
SANTOSH KUMAR SONKAR Vs. STATE OF U P
|
March 17, 2001 |
|
SARAB DEV Vs. XII ADDL. DISTRICT JUDGE
|
January 19, 2001 |
|
SARAN ENGINEERING COMPANY LTD Vs. STATE OF ALLAHABAD
|
July 25, 2001 |
|
SARDAR HARPAL SINGH Vs. STATE OF U P
|
May 10, 2001 |
|
SARDAR SINGH Vs. DISTRICT MAGISTRATE MEERUT
|
November 24, 2001 |
|
SARNAM SINGH Vs. DEPUTY REGISTRAR COOP SOCIETIES JHANSI
|
January 17, 2001 |
|
SAROJANA DEVI Vs. STATE OF UTTAR PRADESH
|
August 8, 2001 |
|
SAROJANI NAIDU MEDICAL COLLEGE TEACHERS ASSOCIATION AGRA Vs. STATE OF U P
|
December 12, 2001 |
|
SARTAJ MOHAMMAD Vs. STATE OF UTTAR PRADESH
|
February 16, 2001 |
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SATGURU SHARNANAND Vs. SHIV KAILASH PANDEY
|
May 11, 2001 |
|
SATISH CHANDRA SHARMA Vs. KISAN SAHAKARI CHINI MILLS LIMITED
|
November 26, 2001 |
|
SATISH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
November 7, 2001 |
|
SATISH KUMAR Vs. R C AND E O ALIASIALIAS ALLAHABAD
|
March 13, 2001 |
|
SATISH KUMAR SHUKLA Vs. UNION OF INDIA
|
May 21, 2001 |
|
SATYA NARAIN Vs. STATE OF U P
|
July 21, 2001 |
|
SATYA NARAIN PROPRIETOR KAMAL Vs. SPECIAL JUDGE ALIASJUDGE ALIASE C ACTALIAS BANDA
|
November 20, 2001 |
|
SATYA NARAIN SINGH Vs. UNION OF INDIA
|
January 31, 2001 |
|
SATYA PAL SINGH Vs. U P PUBLIC SERVICES TRIBUNAL III
|
November 29, 2001 |
|
SATYA PRAKASH Vs. FIRST ADDITIONAL DISTRICT JUDGE ETAH
|
March 13, 2001 |
|
SATYA PRAKASH BANSAL Vs. CHIEF GENERAL MANAGER
|
March 31, 2001 |
|
SATYENDRA KUMAR Vs. U P JAL NIGAM
|
September 17, 2001 |
|
SATYENDRA KUMAR Vs. STATE OF U P
|
June 28, 2001 |
|
SAURABH KUMAR Vs. STATE OF U P
|
May 3, 2001 |
|
SAYED BILAYATUI HASAN Vs. MOHAMMAD INAM KHAN
|
June 7, 2001 |
|
SAYED BILAYATUI HASAN Vs. MOHAMMAD INAM KHAN
|
July 6, 2001 |
|
SETHAN AND OTHERS Vs. SUB
|
March 27, 2001 |
|
SEVA SON OF PARAM LAL CHAMAR (IN JAIL) Vs. STATE OF UTTAR PRADESH
|
November 8, 2001 |
|
SEWA ; RADHA CHARAN AND ANR.; RAVI DAS; NARAIN Vs. STATE OF U.P.
|
November 8, 2001 |
|
SHABBIR Vs. STATE OF UTTAR PRADESH
|
November 9, 2001 |
|
SHABBIR AHMAD Vs. ASSTT DIRECTOR OF CONSOLIDATION AZAMGARH
|
December 5, 2001 |
|
SHABBIR KHAN Vs. STATE OF U P
|
July 11, 2001 |
|
SHAH MOHAMMAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BASTI AND OTHERS
|
April 25, 2001 |
|
Shah Mohd.@ Jhuri Vs. Aijaz Ahmad
|
March 16, 2001 |
|
SHAHBUDDIN Vs. IVTH ADDL DISTRICT JUDGE BULANDSHAHR
|
May 22, 2001 |
|
SHAHEEN PARVEEN Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
|
July 10, 2001 |
|
SHAHEEN PARVEEN Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
|
October 7, 2001 |
|
SHAHJAHAN BEGUM Vs. XVIIITH ADJ MEERUT
|
April 10, 2001 |
|
Shahroz and Anr. Vs. State of U.P.
|
February 1, 2001 |
|
SHAILENDRA Vs. STATE OF U P
|
August 9, 2001 |
|
SHAILENDRA KUMAR Vs. STATE OF U P
|
December 4, 2001 |
|
SHAILENDRA KUMAR ARORA Vs. STATE OF U P
|
April 22, 2001 |
|
SHAILENDRA KUMAR ARORA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
April 24, 2001 |
|
SHAKIRA KHATOON KAZMI Vs. STATE OF UTTAR PRADESH
|
December 7, 2001 |
|
SHAKUNTALA DEVI Vs. ADDL DISTRICT JUDGE RAMPUR
|
December 1, 2001 |
|
SHAKUNTALA DEVI Vs. EXECUTIVE ENGINEER ELECTRICITY TRANSMISSION DIVISION FIRST U P ELECTRICITY
|
January 25, 2001 |
|
SHAKUNTALA GOSWAMI Vs. SAROJ CHAUDHARY
|
May 3, 2001 |
|
SHALABH KHANNA Vs. STATE OF U P
|
July 10, 2001 |
|
SHAMIM AHMAD Vs. RASHIDA BEGUM
|
April 13, 2001 |
|
SHAMSHUL HAQ MUKHTAR AHMAD Vs. SUPERINTENDENT DIVISION DISTRICT JAIL AZAMGARH
|
December 14, 2001 |
|
SHAMSHUL ZAMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 25, 2001 |
|
SHAMSHUL ZAMA Vs. DISTRICT INSPECTOR OF SCHOOLS CHANDAULI
|
September 14, 2001 |
|
Shankar Singh Vs. Sri Nam
|
January 12, 2001 |
|
SHANKER Vs. STATE OF UTTAR PRADESH
|
March 1, 2001 |
|
Shanker Lal Vs. State of U.P.
|
February 13, 2001 |
|
SHANTI DEVI Vs. STATE OF U P
|
April 30, 2001 |
|
SHANTI DEVI SMT Vs. STATE OF U P
|
April 20, 2001 |
|
SHANTI JAIN Vs. ADDITIONAL DISTRICT JUDGE SECOND ALLAHABAD
|
September 3, 2001 |
|
SHARDA DEVI Vs. STATE OF UTTAR PRADESH
|
August 27, 2001 |
|
SHARVAN KUMAR MITTAL Vs. XVIIITH ADJ MEERUT
|
February 14, 2001 |
|
SHASHI BALA SINHA Vs. STATE OF U P
|
April 10, 2001 |
|
SHASHI GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
July 4, 2001 |
|
SHASHI PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
May 16, 2001 |
|
SHATRUGHNA TRIPATHI Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD
|
February 15, 2001 |
|
Shauqat Vs. Anis Beg
|
January 3, 2001 |
|
Sheela Arvind (Smt.) and others Vs. State of U.P. and others
|
August 9, 2001 |
|
SHEETAL Vs. STATE OF U P
|
February 16, 2001 |
|
SHEFALIKA AGARWAL Vs. VIKAS AGARWAL
|
February 9, 2001 |
|
SHEO AUTAR Vs. DEO KANYA
|
February 15, 2001 |
|
SHEO DHARI Vs. IVTH ADDL DISTRICT JUDGE MIRZAPUR
|
February 16, 2001 |
|
SHEO KUMAR SINGH Vs. PRESCRIBED AUTHORITY CEILING/ ADDL COLLECTOR EXECUTIVE LUCKNOW
|
July 26, 2001 |
|
SHEO KUMAR SINGH Vs. THE PRESCRIBED AUTHORITY (CEILING)/ADDL. COLLECTOR (EXECUTIVE). LUCKNOW AND OTHERS
|
June 27, 2001 |
|
Sheo Narayan Vs. Phool Chand
|
January 23, 2001 |
|
SHEO PRAKASH RAI Vs. STATE OF U P
|
July 4, 2001 |
|
Sheo Prasad Vs. Raja
|
February 15, 2001 |
|
SHEO PRASAD VINOD KUMAR Vs. UNION OF INDIA
|
January 4, 2001 |
|
SHEO PYARI Vs. SHIAM SUNDAR SUNAR
|
April 19, 2001 |
|
Sheo Shanker Vs. Sita Ram
|
February 16, 2001 |
|
SHEO YATAN CHAKRAWARTY Vs. ZILA BASIC SHIKSHA ADHIKARI MIRZAPUR
|
May 8, 2001 |
|
SHER BAHADUR Vs. UNION OF INDIA
|
May 16, 2001 |
|
SHER SINGH Vs. STATE OF U P
|
February 26, 2001 |
|
Sher Singh Vs. L.M.C.
|
January 10, 2001 |
|
SHESHMANI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
April 25, 2001 |
|
SHITAL PRASAD Vs. XITH ADDL DISTT JUDGE KANPUR NAGAR
|
May 25, 2001 |
|
SHITAL SINGH Vs. STATE OF U P
|
May 17, 2001 |
|
SHITLA PRASAD Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHER
|
November 20, 2001 |
|
SHIV DULAREY GUPTA Vs. DIRECTOR OF LOCAL BODIES
|
September 28, 2001 |
|
SHIV KUMAR DUBEY DWIVEDI Vs. PRABHARI ADHIKARI SHIKSHA NAGAR KSHETRA MAHOBA
|
August 8, 2001 |
|
SHIV KUMAR SINGH YADAV Vs. STATE OF U P
|
May 25, 2001 |
|
SHIV MOHAN Vs. COMMISSIONER, AZAMGARH DIVISION, AZAMGARH AND OTHERS
|
December 20, 2001 |
|
SHIV NATHI Vs. RAJ DEO AND ORS.
|
September 17, 2001 |
|
SHIV PRASAD Vs. XIITH ADDL DISTRICT JUDGE VARANASI
|
May 15, 2001 |
|
SHIV PRASAD Vs. STATE OF UTTAR PRADESH
|
September 19, 2001 |
|
Shiv Prasad and Ors. Vs. State of U.P.
|
September 19, 2001 |
|
SHIV SAHAI GUPTA Vs. IXTH ADDL DISTT JUDGE VARANASI
|
January 22, 2001 |
|
SHIV SHANKAR VERMA Vs. STATE OF U.P. AND ORS.
|
January 21, 2001 |
|
SHIV SHANKER Vs. ADDL DISTRICT JUDGE AGRA
|
December 1, 2001 |
|
SHIVA KANT DUBEY Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
April 16, 2001 |
|
SHIVA SHAGAR SHUKLA AND ANOTHER Vs. BOARD OF REVENUE U.P., ALLAHABAD AND OTHERS
|
July 9, 2001 |
|
SHORAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
July 11, 2001 |
|
SHOT `N POT Vs. DISTRICT MAGISTRATE MEERUT
|
April 3, 2001 |
|
SHREEPAL SINGH Vs. STATE OF U P
|
January 31, 2001 |
|
SHRI NATH PANDEY Vs. VTH UPPER DISTT JUDGE ALLAHABAD
|
March 12, 2001 |
|
SHRI RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 20, 2001 |
|
SHRI RAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
December 12, 2001 |
|
SHRI RAM PANDEY Vs. SENIOR SUPERINTENDENT OF POLICE
|
May 21, 2001 |
|
SHRI RAM SINGH CHANDEL Vs. UNION OF INDIA
|
May 9, 2001 |
|
SHUBH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
September 7, 2001 |
|
SHUBHA KARAN DWIVEDI Vs. DISTRICT MAGISTRATE SULTANPUR
|
March 15, 2001 |
|
SHYAM BIHARI Vs. DY. DIRECTOR OF CONSOLIDATION, BAREILLY AND OTHERS
|
April 11, 2001 |
|
SHYAM LAL Vs. D D C
|
August 9, 2001 |
|
Shyam Lal Vs. LM.C.
|
July 9, 2001 |
|
SHYAM NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
August 31, 2001 |
|
SHYAM SUNDER Vs. FIRM NARAIN DAS BAL KRISHNA DAS
|
March 16, 2001 |
|
SIDDHESHWAR SHUKLA Vs. VICECHANCELLOR BANARAS HINDU UNIVERSITY
|
February 27, 2001 |
|
SIDH GOPAL Vs. STATE
|
May 25, 2001 |
|
SIEL LTD Vs. CANE COMMISSIONER
|
December 1, 2001 |
|
SIHASAN RAI Vs. RAM NARAIN
|
May 22, 2001 |
|
SINGARI DEVI Vs. STATE OF UTTAR PRADESH
|
September 7, 2001 |
|
SINGH RAJ Vs. STATE OF UTTAR PRADESH
|
July 30, 2001 |
|
SITA RAM Vs. BASIC EDUCATION BOARD ALLAHABAD
|
November 21, 2001 |
|
SITA RAM AND ANOTHER Vs. XTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER
|
November 26, 2001 |
|
SITARAM PAHARIYA Vs. DISTRICT JUDGE JHANSI
|
May 23, 2001 |
|
SMT. BAI (DEAD) THROUGH LRS. Vs. SMT. NIRMALA AND OTHERS
|
September 26, 2001 |
|
SMT. GANGA DEVI Vs. ADDL. DISTRICT MAGISTRATE (ADM.)/D.D.C. AND OTHERS
|
November 8, 2001 |
|
SMT. GYAN MATI Vs. ADDITIONAL COMMISSIONER (ADMN.), BASTI DIVISION AND OTHERS
|
March 26, 2001 |
|
SMT. INDRA BATRA Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
|
July 23, 2001 |
|
SMT. JAGWANTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND OTHERS
|
March 21, 2001 |
|
SMT. KAMLA DEVI Vs. VITH ADDL. DISTRICT JUDGE, JHANSI AND OTHERS
|
August 3, 2001 |
|
SMT. KHATOON AND OTHERS Vs. ADDL. COMMISSIONER, MEERUT DIVISION, MEERUT AND OTHERS
|
February 28, 2001 |
|
SMT. MEERA GUPTA Vs. RENT CONTROL AND EVICTION OFFICER, SECOND ADDITIONAL PARGANA MAGISTRATE, ETAH AND ORS.
|
May 11, 2001 |
|
SMT. PUSHPA DEVI Vs. ADDL. DISTRICT MAGISTRATE (A&R)/DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
March 28, 2001 |
|
SMT. RAMPATIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD AND OTHERS
|
July 6, 2001 |
|
SMT. TARA DEVI Vs. COLLECTOR/ZILA UP SANCHALAK CHAKBANDI, JAUNPUR AND OTHERS
|
November 29, 2001 |
|
SMT. UTTAMA DEVI @ DAYAMATI Vs. DEPUTY DIRECTOR OF CONSTRUCTION, BASTI AND OTHERS
|
December 5, 2001 |
|
SNEHLATA Vs. IV ADDL DISTT JUDGE AGRA
|
January 17, 2001 |
|
SONA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 9, 2001 |
|
SONALI TRADING CO Vs. SALES TAX TRIBUNAL
|
August 10, 2001 |
|
SRI RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
|
November 23, 2001 |
|
STATE Vs. RAM SWAROOP
|
July 20, 2001 |
|
STATE Vs. A C AGRAWAL
|
September 25, 2001 |
|
State Vs. Nathoo Raja
|
March 20, 2001 |
|
State Vs. Karan Singh
|
March 19, 2001 |
|
State Vs. Nathua & Ors.
|
January 12, 2001 |
|
State Vs. Shankar Singh
|
February 23, 2001 |
|
State Vs. Rajdhar
|
January 19, 2001 |
|
State Vs. Bharosey
|
January 12, 2001 |
|
State Vs. Dhani Ram
|
May 17, 2001 |
|
State Vs. Badri Prasad
|
February 16, 2001 |
|
STATE BANK OF INDIA Vs. RAM PIYAREY
|
April 17, 2001 |
|
STATE OF U P Vs. U P PUBLIC SERVICE TRIBUNAL III LUCKNOW
|
April 25, 2001 |
|
STATE OF U P Vs. BADAN SINGH
|
April 10, 2001 |
|
STATE OF U P Vs. RENT CONTROL AND EVICTION OFFICER MATHURA
|
April 10, 2001 |
|
STATE OF U P Vs. PARAM HANSH SINGH
|
May 23, 2001 |
|
STATE OF U P Vs. INDRA SINGH
|
May 11, 2001 |
|
STATE OF U P Vs. 14TH ADDL DISTRICT JUDGE AGRA
|
May 11, 2001 |
|
STATE OF U P Vs. ALI ABBAS ABDI
|
January 11, 2001 |
|
STATE OF U P Vs. BAUDAM
|
March 13, 2001 |
|
STATE OF U P Vs. MOHAN LAL
|
October 6, 2001 |
|
STATE OF U P Vs. MOHAN LAL
|
October 16, 2001 |
|
STATE OF U P Vs. DEV KARAN
|
October 31, 2001 |
|
STATE OF U P Vs. UMESH CHANDRA JOSHI
|
November 22, 2001 |
|
STATE OF U P Vs. PREETAM
|
November 27, 2001 |
|
STATE OF U P Vs. JAI PRAKASH SINGH
|
December 4, 2001 |
|
STATE OF U P Vs. DAMODAR DUTT SHARMA
|
November 28, 2001 |
|
STATE OF U P Vs. SADA NAND MISHRA
|
July 9, 2001 |
|
STATE OF U P Vs. A S I M RAM PRATAP MISHRA
|
July 6, 2001 |
|
STATE OF U P Vs. SHASHI BHAN SHUKLA
|
July 27, 2001 |
|
STATE OF U P Vs. RAM BHARAT
|
August 2, 2001 |
|
STATE OF U P Vs. ASGAR ALI
|
July 24, 2001 |
|
STATE OF U.P. Vs. DISTRICT JUDGE, MIRZAPUR AND ANOTHER
|
July 13, 2001 |
|
STATE OF U.P. Vs. DHARAM RAJ PANDEY AND ANOTHER
|
May 24, 2001 |
|
STATE OF U.P. Vs. ADDITIONAL COMMISSIONER
|
November 24, 2001 |
|
STATE OF U.P. Vs. ADDL. COMMISSIONER, MORADABAD AND OTHERS
|
August 9, 2001 |
|
STATE OF U.P. Vs. ATIQ AHMAD
|
April 11, 2001 |
|
STATE OF U.P. Vs. MANI PAL AND OTHERS
|
July 2, 2001 |
|
State of U.P. Vs. Har Prasad
|
April 16, 2001 |
|
STATE OF U.P. Vs. RAM SHAKAL TIWARI
|
December 7, 2001 |
|
STATE OF U.P. AND ANOTHER Vs. DISTRICT JUDGE, MEERUT AND OTHERS
|
November 20, 2001 |
|
State of U.P.and Others IN Jagat Machinery Manufacturers (P) Ltd.,Ghaziabad Vs. State of U.P.and Others
|
January 22, 2001 |
|
STATE OF UTTAR PRADESH Vs. SATENDRA SINGH TOMAR
|
March 2, 2001 |
|
SUBEDAR SINGH Vs. STATE OF U P
|
April 10, 2001 |
|
SUBHASH CHAND Vs. STATE OF U P
|
January 3, 2001 |
|
SUBHASH CHANDRA JAISWAL Vs. STATE OF UTTAR PRADESH
|
December 6, 2001 |
|
SUBHASH CHANDRA PANDEY Vs. COMMITTEE OF MANAGEMENT GANNA KISAN DEGREE COLLEGE SHAHJAHANPUR
|
November 26, 2001 |
|
SUBHASH CHANDRA SAXENA Vs. VIITH ADDL DISTRICT JUDGE BAREILLY
|
May 14, 2001 |
|
SUBHASH CHANDRA SHARMA Vs. U P COOPERATIVE SPINNING MILLS
|
May 8, 2001 |
|
SUBHASH KIRANA STORES Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2001 |
|
SUBODH KUMAR Vs. UNION OF INDIA
|
July 9, 2001 |
|
Sudama Vs. Barsati
|
April 12, 2001 |
|
SUDARSH AWASTHI Vs. BANK OF INDIA
|
May 25, 2001 |
|
SUDARSHAN TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
November 29, 2001 |
|
SUDEEP PODDAR Vs. STATE OF UTTAR PRADESH
|
August 28, 2001 |
|
SUDHA SHANKAR AND PREM SHANKAR Vs. JAGDISH LAL
|
April 18, 2001 |
|
SUDHAKAR GAUR Vs. IST ADDL. DISTRICT AND SESSIONS JUDGE
|
May 15, 2001 |
|
SUDHAMAYEE SINGH Vs. IVTH ADDL DISTRICT JUDGE FAIZABAD
|
April 25, 2001 |
|
SUDHARSHAN TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
December 4, 2001 |
|
SUJEET KUMAR BISWAS Vs. STATE OF UTTAR PRADESH
|
July 11, 2001 |
|
SUKH DEVI Vs. IV THE ADDITIONAL DISTRICT JUDGE ETAH
|
May 24, 2001 |
|
Sukhai Vs. Gaon Sabha
|
April 17, 2001 |
|
SUKHAL Vs. STATE OF UTTAR PRADESH
|
November 28, 2001 |
|
Sukhdei Vs. Ghasita
|
August 21, 2001 |
|
SUKHDIYAL SINGH MAJOR Vs. STATE OF U P
|
September 27, 2001 |
|
SUMAN VERMA Vs. SPECIAL SECRETARY NAGAR VIKAS
|
December 19, 2001 |
|
Sumera Vs. Lataura
|
February 13, 2001 |
|
SUMIT KUMAR Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION ALLAHABAD
|
August 16, 2001 |
|
SUMITRA DEVI Vs. DISTRICT JUDGE CHITRAKOOT
|
February 6, 2001 |
|
SUNDER LAL Vs. RAM CHARAN
|
September 4, 2001 |
|
Sunder Lal Vs. Ram Charan Ors.
|
December 28, 2001 |
|
SUNIL KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
|
August 9, 2001 |
|
SUNIL KUMAR PATHAK Vs. CHAIRMAN I O C
|
April 27, 2001 |
|
SUNIL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
July 11, 2001 |
|
SUNIL KUMAR SINGH Vs. STATE OF U P
|
September 17, 2001 |
|
Surajdeen Vs. Ashok Kumar
|
May 15, 2001 |
|
SURENDRA BAHADUR Vs. SUB
|
July 21, 2001 |
|
SURENDRA KUMAR SINGH Vs. STATE OF U P
|
March 15, 2001 |
|
SURENDRA LAL Vs. SUPERINTENDING ENGINEER
|
May 7, 2001 |
|
SURENDRA MOHAN Vs. REGISTRAR DEPARTMENTAL EXAMINATION
|
November 1, 2001 |
|
SURENDRA NATH BHARGAVA Vs. IXTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
August 3, 2001 |
|
SURENDRA NATH SINGH ALIAS BHARAT SINGH Vs. STATE OF UTTAR PRADESH
|
January 17, 2001 |
|
SURENDRA SINGH Vs. STATE OF U P
|
February 15, 2001 |
|
SURESH Vs. STATE OF U P
|
August 24, 2001 |
|
SURESH ALIAS DAHAREY Vs. STATE OF U P
|
August 21, 2001 |
|
SURESH CHAND Vs. PRESIDING OFFICER LABOUR COURT AGRA
|
November 28, 2001 |
|
SURESH CHANDRA GAUTAM Vs. STATE OF UTTAR PRADESH
|
April 3, 2001 |
|
SURESH CHANDRA GOEL Vs. JUDGE SCC ALLAHABAD
|
May 15, 2001 |
|
SURESH CHANDRA KATARE Vs. STATE OF UTTAR PRADESH
|
July 25, 2001 |
|
SURESH CHANDRA SHARMA Vs. STATE OF U P
|
November 26, 2001 |
|
SURESH KUMAR TIWARI Vs. D I G P A C KANPUR
|
August 1, 2001 |
|
SURESH KUMAR UPADHAYAY Vs. STATE OF UTTAR PRADESH
|
December 10, 2001 |
|
SURINDER KUMAR MEHNDIRATTA Vs. SWARAJ BANDHU
|
May 9, 2001 |
|
Surjeet Kumar Vs. Har Prasad
|
May 21, 2001 |
|
SURSATI Vs. STATE OF U P
|
February 22, 2001 |
|
SURSTI ALIAS VIDYA DEVI (SMT.) AND OTHERS Vs. AVADH NARESH TEWARI AND OTHERS
|
September 11, 2001 |
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SURVESH CHAND GUPTA Vs. STATE OF U P
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July 23, 2001 |
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SURVESH KUMAR GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
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February 10, 2001 |
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SURYA BALI BAJPAI Vs. XIVTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
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April 11, 2001 |
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SURYA PRAKASH OJHA Vs. DISTRICT MAGISTRATE BALLIA
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May 17, 2001 |
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SURYABHAN YADAV Vs. VICECHANCELLOR CHAIRMAN ACADEMIC COUNSEL BANARAS HINDU UNIVERSITY AND
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March 22, 2001 |
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SUSHIL CHANDRA DUBEY Vs. STATE OF U P
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May 23, 2001 |
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SUSHIL KUMAR Vs. STATE OF U P
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June 21, 2001 |
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SUSHIL KUMAR BAJPAI Vs. ADDITIONAL DISTRICT JUDGE
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September 17, 2001 |
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SUSHIL KUMAR DUBEY Vs. STATE OF U P
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March 31, 2001 |
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SUSHIL KUMAR YADAV Vs. STATE OF UTTAR PRADESH
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June 1, 2001 |
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SUSHILA MISHRA Vs. XVIII ADDL DISTRICT JUDGE MEERUT
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January 5, 2001 |
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SWADESHI PRODUCTS PROTECTION FORUM Vs. UNION OF INDIA
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March 15, 2001 |
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SYED WILAYATUL HASAN DEAD Vs. MOHAMMED INAM KHAN
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July 6, 2001 |
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T.P. MEHTA Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT, LUCKNOW AND OTHERS
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August 7, 2001 |
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TANDA TEXTILES AND PROCESSING MILLS P LTD Vs. UNION OF INDIA
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August 22, 2001 |
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Tansukh Ram Vs. Hira Lal
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May 16, 2001 |
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TARA CHAND Vs. IIND ADDL DISTT JUDGE
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September 10, 2001 |
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TARA DEVI Vs. STATE OF U P
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February 6, 2001 |
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TAREEF SINGH AND ORS. Vs. COMMISSIONER, AGRA DIVISION AND ORS.
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May 2, 2001 |
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TARIQUE ARAFAT Vs. ALIGARH MUSLIM UNIVERSITY
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December 21, 2001 |
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TARUN KUMAR AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
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July 25, 2001 |
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Taukir Ahmad Vs. Jameel Uddin
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January 23, 2001 |
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TAUKIR HUSAIN Vs. CENTRAL GOVERNMENT
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February 1, 2001 |
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TEJ SINGH Vs. THE BOARD OF REVENUE U P
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March 27, 2001 |
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Tejai (dead) by LRs. and Ors. Vs. Gaon Sabha
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November 16, 2001 |
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Tetari Vs. Abdul Hasmat
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May 30, 2001 |
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THADANI LEASING Vs. ALLAHABAD PATRIKA PVT. LTD.
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November 22, 2001 |
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THAKUR SINGH Vs. STATE OF UTTAR PRADESH
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July 17, 2001 |
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THE ORIENTAL INSURANCE COMPANY Vs. KISHORE KAPOOR
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December 19, 2001 |
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THEPAR SINGH Vs. STATE OF UTTAR PRADESH
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September 13, 2001 |
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TILAK HINDI PUSTKALAYA HATHRAS Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS AGRA
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April 16, 2001 |
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TRIBHUWAN DHAR MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
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September 16, 2001 |
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TRIBHUWAN NARAIN SINGH Vs. VARANASI DEVELOPMENT AUTHORITY
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February 27, 2001 |
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TRILOKI NATH MAINI Vs. STATE OF U.P. AND OTHERS
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January 3, 2001 |
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TRILOKI NATH PRASHAR Vs. RAJESHWAR DAYAL SAXENA
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March 13, 2001 |
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TRISHMA SINGH Vs. U P INTERMEDIATE EDUCATION BOARD ALLAHABAD
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March 1, 2001 |
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TRISHMA SINGH Vs. U P INTERMEDIATE EDUCATION BOARD ALLAHABAD
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January 3, 2001 |
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U P AVAS EVAM VIKAS PARISHAD Vs. NAVIN CHANDRA BANSAL
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May 14, 2001 |
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U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. STATE OF U P
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February 12, 2001 |
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U P CO OPERATIVE BANK LTD Vs. RAMESHWAR HAVELIA
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February 16, 2001 |
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U P CO OPERATIVE BANK LTD Vs. STATE OF U P
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September 17, 2001 |
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U P FINANCIAL CORPORATION Vs. DISTRICT JUDGE BAREILLY
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July 3, 2001 |
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U P FINANCIAL CORPORATION Vs. GARLON POLYFEB INDUSTRIES
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May 24, 2001 |
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U P SHIA CENTRAL WAKFS BOARD LUCKNOW Vs. PRESCRIBED AUTHORITY MORADABAD
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March 13, 2001 |
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U P STATE Vs. JAGPATI SINGH
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November 28, 2001 |
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U P STATE ELECTRICITY BOARD Vs. P O INDUSTRIAL TRIBUNAL IV
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September 18, 2001 |
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U P STATE ROAD TRANS CORPN Vs. NANKI
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October 31, 2001 |
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U P STATE ROAD TRANS CORPN Vs. RAJ KUMAR GUPTA
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October 30, 2001 |
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U P URDU DEVELOPMENT ORGANISATION Vs. SANJAY BHOSH REDDY
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September 11, 2001 |
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U.P. Financial Corporation Vs. M/s. Garlon Polyfeb Industries and others
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May 24, 2001 |
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U.P. State Industrial Development Corporation, A-1/A Lakhanpur, Kanpur-4 Vs. Babu Lal Jain
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October 19, 2001 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. VIMLESH
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October 31, 2001 |
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U.P. STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAWATI
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November 27, 2001 |
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UDAI NARAIN Vs. STATE OF UP
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December 10, 2001 |
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UDAIBIR S O VIDHYA NATH Vs. STATE OF UTTAR PRADESH
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December 6, 2001 |
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UDHAM SINGH AND OTHERS Vs. FIRST ADDL. DISTRICT JUDGE, RAMPUR AND OTHERS
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November 21, 2001 |
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UMA NATH Vs. STATE OF U P
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July 19, 2001 |
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UMA SHANKER Vs. STATE OF U P
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August 24, 2001 |
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UMA SHANKER Vs. STATE OF UTTAR PRADESH
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November 9, 2001 |
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UMA SHANKER SINGH Vs. U P POWER CORPORATION
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December 20, 2001 |
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UMESH KUMAR Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
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July 26, 2001 |
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UMESH SINGH Vs. SECRETARY MEDICAL AND HEALTH UTTAR PRADESH
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November 24, 2001 |
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Umrao Singh Vs. Malkhan
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February 7, 2001 |
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UNICAST P LTD Vs. COMMISSIONER OF C EX
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December 4, 2001 |
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UNION OF INDIA Vs. NIWAS SINGH
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July 27, 2001 |
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UNION OF INDIA Vs. BISHWAMBHAR NATH MISHRA
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February 26, 2001 |
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UNION OF INDIA Vs. BISHWAMBHAR NATH MISHRA
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January 26, 2001 |
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UNION OF INDIA Vs. SIR SHADI LAL ENTERISES LTD
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January 25, 2001 |
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UNION OF INDIA Vs. JAI PRAKASH
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January 18, 2001 |
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UNION OF INDIA Vs. CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD
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May 24, 2001 |
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UNION OF INDIA Vs. IVTH A C M M KANPUR NAGAR
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March 31, 2001 |
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UNIPLAS INDIA LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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August 14, 2001 |
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UNITED INDIA INSURANCE CO LTD Vs. HEERA SINGH
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July 26, 2001 |
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UNITED INDIA INSURANCE CO LTD Vs. SHADMA BEGUM
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November 29, 2001 |
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UNITED INDIA INSURANCE CO LTD Vs. BUNDU ALI
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November 26, 2001 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJESH KUMAR GUPTA
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October 31, 2001 |
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UNITED INDIA INSURANCE CO LTD Vs. VIDYA YADAV
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May 18, 2001 |
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UNITED INDIA INSURANCE CO LTD Vs. SARVATI DEVI
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May 21, 2001 |
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UNITED INDIA INSURANCE CO. LTD Vs. RAMAWATI
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May 24, 2001 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. TASMIN
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November 7, 2001 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAYEEDA
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November 7, 2001 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. AWADH KISHORE
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November 9, 2001 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ALWAR SINGH
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November 7, 2001 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. HARKU
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November 5, 2001 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. VIVEK KUMAR
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November 29, 2001 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PRATIMA & ORS
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November 7, 2001 |
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UPENDRA NATH Vs. STATE OF U P
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August 9, 2001 |
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URMAN SINGH Vs. SUB-DIVISIONAL OFFICER, MORADABAD AND OTHERS
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January 25, 2001 |
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URMILA SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
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March 22, 2001 |
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USHA PANDEY Vs. A C J M II BASTI
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February 22, 2001 |
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USMAN GANI Vs. STATE OF U P
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July 3, 2001 |
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UTTAR PRADESH CO OPERATIVE BANK LTD Vs. STATE OF UTTAR PRADESH
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September 17, 2001 |
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UTTAR PRADESH LEKHPAL SANGH ALLAHABAD Vs. STATE OF UTTAR PRADESH
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August 13, 2001 |
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UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV UTTAR PRADESH AGRA
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September 18, 2001 |
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V S AUTO PARTS PVT LTD Vs. CEGAT NEW DELHI
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November 9, 2001 |
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VANTI DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY/BOARD OF REVENUE
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August 16, 2001 |
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VASHISHTHA NARAIN PANDEY Vs. CHANCELLOR DEAN DAYAL UPADHYAYA UNIVERSITY
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November 21, 2001 |
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Ved Prakash Agrawal Vs. Chairman, U.P. State Sugar Corporation Ltd., Lucknow and others
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February 7, 2001 |
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VED PRAKASH GUPTA Vs. STATE OF U P
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May 25, 2001 |
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VED VRAT ARYA Vs. DIRECTOR OF EDUCATION ALIASSECONDARYALIAS CAMP OFFICE LUCKNOW
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May 7, 2001 |
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VEENA GUPTA Vs. U P CENTRAL SUNNI WAQF BOARD
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January 12, 2001 |
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VEER SINGH Vs. STATE OF U.P. AND OTHERS
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January 14, 2001 |
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VICE CHANCELLOR UNIVERSITY OF ALLAHABAD Vs. SOM PRAKASH RATNAKAR
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August 2, 2001 |
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VICE-CHANCELLOR UNIVERSITY OF ALLAHABAD Vs. S P RATNAKAR
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February 8, 2001 |
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VIDIANI ENGINEERS LTD Vs. STATE OF ALLAHABAD
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November 28, 2001 |
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VIDYA SINGH Vs. PROGRAMME SUPPORT UNIT FOUNDATION
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September 12, 2001 |
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Vidyawati Devi Vs. Lalita & Ors.
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March 14, 2001 |
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VIJAY BAHADUR PAL AND OTHERS Vs. DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS
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March 21, 2001 |
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VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE BIJNOR
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May 25, 2001 |
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VIJAY LAKSHMI JAIN Vs. RAMESHWAR DAYAL GUPTA
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March 14, 2001 |
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VIJAY NARAYAN OJHA Vs. BANARAS STATE BANK LTD
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March 2, 2001 |
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VIJAY PAL GOEL; PRAVEEN GUPTA Vs. VITH ADJ MUZAFFARNAGAR
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March 20, 2001 |
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VIJENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
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August 31, 2001 |
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VIKRAM PRASAD Vs. D D C
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July 9, 2001 |
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Vikram Singh/Govinda Vs. Ramwati
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March 16, 2001 |
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VIKRAMA SINGH Vs. UNION OF INDIA
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January 10, 2001 |
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VINAY KUMAR AGARWAL Vs. 17TH ADDL DISTRICT JUDGE ALLAHABAD
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April 18, 2001 |
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VINAY KUMAR CHOWDHARY Vs. GHANSHYAM NARAIN KOHLI
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February 1, 2001 |
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VINAY KUMAR GUPTA Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
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July 18, 2001 |
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VINDHYACHAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
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April 26, 2001 |
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VIRENDRA KUMAR CHOPRA Vs. XITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER
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December 18, 2001 |
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VIRENDRA KUMAR SHARMA Vs. STATE OF U P
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September 18, 2001 |
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VIRENDRA SINGH YADAVA Vs. SHARDA DEVI AND OTHERS
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July 20, 2001 |
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VISHAL TANDON Vs. PRIYANKA TANDON
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April 27, 2001 |
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VISHAMBHAR DAYAL Vs. 8TH ADDL DISTRICT JUDGE BULANDSHAHR
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April 10, 2001 |
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VISHESH KUMAR Vs. SHANTI DEVI
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November 29, 2001 |
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VISHNU CHANDRA AGRAWAL Vs. INCHARGE DISTRICT JUDGE ETAH
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July 12, 2001 |
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Vishnu Prasad Vs. Pancha
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January 12, 2001 |
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VISHWA NATH AGARWAL Vs. ASSTT. COMMISSIONER OF INCOME TAX
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January 31, 2001 |
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VTAN Vs. BOARD OF REVENUE, U.P. AT LUCKNOW AND OTHERS
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July 25, 2001 |
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WASIF AKHTAR Vs. STATE OF U P
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September 4, 2001 |
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WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
|
July 4, 2001 |
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WEST U P SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
|
March 28, 2001 |
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Y C SIMHADRI VICE CHANCELLOR B H U Vs. DEEN BANDHU PATHAK
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August 24, 2001 |
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YAAR MOHD ALIAS PAHALWAN Vs. MEHMOOD KHAN
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May 15, 2001 |
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YATENDRA Vs. UP
|
April 3, 2001 |
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YOG SANSTHAN Vs. COLLECTOR MORADABAD
|
December 3, 2001 |
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YOGENDRA PAL SINGH Vs. PREM SINGH
|
May 17, 2001 |
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YOGENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 1, 2001 |
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YOGENDRA PRATAP SINGH Vs. STATE OF U P
|
January 31, 2001 |
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YOGESH KUMAR BHARGAVA Vs. STATE OF UTTAR PRADESH
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February 27, 2001 |
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YOOTHIKA BHADORIA Vs. UPPER NAGAR MAGISTRATE V PRESCRIBED AUTHORITY R C E O KANPUR NAGAR AND
|
May 17, 2001 |
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Zafar Hussain Vs. Anwar Hussain
|
March 19, 2001 |
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ZILA NIRVACHAN ADHIKARI PANCHAYAT AND NAGAR NIGAM BULANDSHAHR Vs. DISTRICT JUDGE BULANDSHAHR
|
February 19, 2001 |
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ZONAL CHIEF ENGINEER U P JAL NIGAM GORAKHPUR Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
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June 12, 2001 |
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Zubeda Vs. Nathu
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February 22, 2001 |