|
A G STEELS Vs. DY COMMISSIONER C EX DIVN
|
November 1, 2000 |
|
A K GAUR Vs. CENTRAL BANK OF INDIA
|
November 30, 2000 |
|
A K VERMA Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
September 12, 2000 |
|
A S ADVERTISING CO MEERUT Vs. NAGAR NIGAM MEERUT
|
December 1, 2000 |
|
AARIF KHAN Vs. FAMILY COURT MEERUT
|
November 23, 2000 |
|
ABDUL GAFFUR Vs. 1ST ADDITIONAL JUDGE, SMALL CAUSES COURT, KANPUR NAGAR AND OTHERS
|
August 29, 2000 |
|
ABDUL HAMID Vs. SPECIAL JUDGE (NDPS)/ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
November 14, 2000 |
|
ABDUL JABBAR SHAH Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR
|
March 3, 2000 |
|
Abdul Majeed Vs. Shamimul-Haq
|
September 15, 2000 |
|
ABDUL RAHIM KHAN Vs. IIIRD ADDL DISTRICT JUDGE SHAHJAHANPUR
|
May 10, 2000 |
|
ABDUL RASHEED Vs. ANWAR AHMAD
|
September 6, 2000 |
|
ABDUL RASHID Vs. DISTRICT JUDGE ALMORA
|
October 18, 2000 |
|
ABDUL RAZZAQ Vs. STATE
|
February 21, 2000 |
|
ABDUL SALAM Vs. STATE OF U P
|
April 22, 2000 |
|
ABDUL WAHID Vs. STATE OF U P
|
May 12, 2000 |
|
ABDULLA KHAN MAQSOOD AHMAD Vs. COMMISSIONER SALES TAX
|
July 27, 2000 |
|
ABHA AGARWAL Vs. SUNIL AGARWAL
|
August 28, 2000 |
|
ABHIJEET DAS Vs. STATE OF U P
|
May 25, 2000 |
|
ABHINANDAN SINGH Vs. MAHESH KUMAR MISHRA
|
October 4, 2000 |
|
ABHISHEK MATHUR Vs. CENTRAL BOARD OF SECONDARY EDU
|
April 17, 2000 |
|
ABID Vs. UNION OF INDIA
|
May 9, 2000 |
|
ABUL KALAM Vs. PRESCRIBED AUTHORITY
|
July 24, 2000 |
|
ACHAL MEHROTRA Vs. STATE OF U P
|
October 20, 2000 |
|
ADARSH GAHMAR SADHAN SAHKARI SAMITI LTD Vs. LABOUR COURT U P VARANASI
|
July 24, 2000 |
|
ADMINISTRATOR GENERAL U P ALLAHABAD Vs. NARENDRA PAL SINGH DECD
|
July 19, 2000 |
|
ADVOCATES ASSOCIATION HIGH COURT ALLAHABAD Vs. STATE OF UTTAR PRADESH
|
September 26, 2000 |
|
AFTAB Vs. PRESCRIBED AUTHORITY/JUDGE, SMALL CAUSE COURT
|
December 21, 2000 |
|
AGEMO LEATHER COMPONENTS P LTD Vs. UNION OF INDIA UOI
|
August 18, 2000 |
|
AGRA DEVELOPMENT AUTHORITY Vs. SPECIAL LAND ACQUISITION OFFICER AGRA
|
January 5, 2000 |
|
AHMAD SAYED Vs. SPECIAL JUDGE (SC AND ST ACT CASES)
|
August 29, 2000 |
|
AHSAN ULLAH Vs. BOARD OF REVENUE. U P, AT ALLAHABAD AND OTHERS
|
January 7, 2000 |
|
AISHA Vs. MOHD SALIM
|
April 3, 2000 |
|
AJAI BANSAL Vs. VIRENDRA KUMAR
|
February 4, 2000 |
|
AJAI KUMAR AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
August 4, 2000 |
|
AJAI KUMAR GUPTA Vs. IIIRD ADDL DISTRICT JUDGE FARUKKHABAD
|
March 16, 2000 |
|
AJAI MALVIYA Vs. STATE OF UTTAR PRADESH
|
July 6, 2000 |
|
AJAY KUMAR Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
May 22, 2000 |
|
AJAY KUMAR SHARMA Vs. STATE GOVERNMENT OF U P
|
January 10, 2000 |
|
AJAY KUMAR SINGH Vs. ZILA PANCHAYAT BAHRAICH
|
January 11, 2000 |
|
AJAY KUMAR SRIVASTAVA Vs. STATE OF U P
|
February 14, 2000 |
|
AJEET SINGH ALIAS MURAHA Vs. STATE OF UTTAR PRADESH
|
August 22, 2000 |
|
AJIT DATT Vs. ETHEL WALTERS
|
September 28, 2000 |
|
AJIT KUMAR AGARWAL Vs. STATE OF U P
|
March 8, 2000 |
|
AJMAL KHAN Vs. STATE OF U P
|
April 10, 2000 |
|
AKBAR HUSSAIN Vs. IX ADDL DISTRICT JUDGE BAREILLY
|
September 11, 2000 |
|
AKHTAR HUSAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
|
February 1, 2000 |
|
ALACS HOUSING AND CONSTRUCTION (P.) LTD. CORPORATION (M/S.) Vs. SARDAR SINGH AND OTHERS
|
November 9, 2000 |
|
ALEEM KHAN Vs. STATE OF U P
|
February 18, 2000 |
|
ALEEM KHAN Vs. STATE OF U P
|
February 15, 2000 |
|
ALISHABBIR Vs. STATE OF U.P. AND OTHERS
|
March 1, 2000 |
|
ALKA COAL TRADERS Vs. COMMISSIONER TRADE TAX, U P LUCKNOW AND OTHERS
|
November 13, 2000 |
|
ALLAHABAD PATRIKA P LTD Vs. PRESIDING OFFICER
|
May 24, 2000 |
|
ALOK SINHA Vs. STATE OF U P
|
December 6, 2000 |
|
AMAR KUMAR KUNDU Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD
|
May 17, 2000 |
|
AMAR NATH AND ANOTHER Vs. CHAMAN LAL
|
August 2, 2000 |
|
AMAR NATH JAIN Vs. GANGA RAM SHAKYA
|
May 15, 2000 |
|
AMAR NATH SWAMI Vs. RAMDEO
|
January 28, 2000 |
|
AMAR NATH YADAV Vs. PRINCIPAL,MOTILAL NEHRU MEDICAL COLLEGE,ALLAHABAD
|
November 17, 2000 |
|
Amar Singh Vs. Raghu raj Singh
|
December 29, 2000 |
|
AMBIKA INDUSTRIES Vs. CUSTOMS EXCISE GOLD CONTROL APPELLATE TRIBUNAL
|
July 13, 2000 |
|
AMIN AHMAD KHAN Vs. STATE OF U P
|
January 27, 2000 |
|
AMIR HUSSAIN Vs. ABDUL MAJEED
|
February 18, 2000 |
|
AMIR JAHAN Vs. DISTRICT JUDGE RAMPUR
|
March 30, 2000 |
|
AMIRA Vs. HABIB
|
January 21, 2000 |
|
AMIT KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND JANOTHER
|
November 21, 2000 |
|
AMOL SINGH Vs. STATE OF U P
|
July 6, 2000 |
|
AMOLAK CHAND Vs. STATE OF U P
|
May 22, 2000 |
|
AMRENDRA NATH SINGH Vs. BAR COUNCIL OF U P
|
January 2, 2000 |
|
AMRENDRA NATH SINGH Vs. BAR COUNCIL OF U P
|
February 1, 2000 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 25, 2000 |
|
AMRIT BANASPATI COMPANY LTD Vs. COMMR APPEALS C EX
|
January 19, 2000 |
|
AMRIT LAL Vs. STATE OF UTTAR PRADESH
|
May 10, 2000 |
|
ANAMIKA Vs. STATE OF U P
|
November 9, 2000 |
|
ANAMIKA Vs. STATE OF U P & OTHERS
|
October 9, 2000 |
|
ANAND BABU alias ANAND SWAROOP Vs. IIIRD ADDITIONAL DISTRICT JUDGE JALAUN
|
February 8, 2000 |
|
ANAND KUMAR DUBEY Vs. STATE OF U P
|
August 3, 2000 |
|
ANAND KUMAR DUBEY Vs. D M SULTANPUR
|
December 5, 2000 |
|
ANAND MOHAN Vs. SRI BHAGWAN VERMA AND OTHERS
|
August 31, 2000 |
|
ANAND VERMA Vs. STATE OF U P
|
July 5, 2000 |
|
Anarath Vs. L.M.C.
|
October 12, 2000 |
|
ANEES AHMAD Vs. STATE OF U P
|
May 10, 2000 |
|
ANGAD SINGH Vs. STATE OF U P
|
July 28, 2000 |
|
ANGSHULA SARKAR Vs. STATE OF U P
|
April 17, 2000 |
|
ANIL KUMAR Vs. STATE OF U P
|
May 15, 2000 |
|
ANIL KUMAR AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER
|
December 21, 2000 |
|
ANIL KUMAR CHAUDHARY Vs. COLLECTOR DISTRICT ELECTION OFFICER PANCHAYAT SIDDHARTHNAGAR
|
September 11, 2000 |
|
ANIL KUMAR RAMESH CHANDRA GLASS WORKS Vs. STATE OF UTTAR PRADESH
|
February 4, 2000 |
|
ANIL PUKHARIA Vs. UNION OF INDIA
|
November 27, 2000 |
|
ANIRUDDHA KUMAR AND ASHWINI KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY UTTAR PRADESH ALLAHABAD
|
July 19, 2000 |
|
ANIS AHMAD Vs. STATE OF U P
|
December 22, 2000 |
|
ANISA Vs. STATE OF UTTAR PRADESH
|
May 9, 2000 |
|
ANITA BHANDARI SMT Vs. DIRECTOR OF BAL VIKAS EVAM PUSTAHAR
|
August 22, 2000 |
|
ANOOP BARANWAL THEKMA Vs. U P PUBLIC SERVICE COMMISSION
|
May 10, 2000 |
|
ANURADHA Vs. DIRECTOR U P RAJYA SHIKSHAK ANUSANDHAN EVAM PRAKASHAN SANSTHAN
|
December 15, 2000 |
|
ANWAR ALI Vs. STATE OF UTTAR PRADESH
|
February 11, 2000 |
|
ANWARI BEGUM Vs. STATE OF U P
|
September 27, 2000 |
|
ARCHANA SRIVASTAVA Vs. VICECHANCELLOR UNIVERSITY OF ALLAHABAD
|
April 25, 2000 |
|
ARIF ALI Vs. STATE OF U P
|
April 10, 2000 |
|
ARJUN SINGH Vs. SANATAN DHARM SABHA KAUSHALPUR SOCIETY
|
July 7, 2000 |
|
ARJUN SINGH Vs. STATE OF U P
|
October 11, 2000 |
|
ARUN KUMAR Vs. THAKURJI MAHARAJ
|
September 7, 2000 |
|
ARUN KUMAR Vs. STATE OF U P
|
March 16, 2000 |
|
ARUN KUMAR BAJPAI Vs. STATE OF U P
|
April 28, 2000 |
|
ARUN KUMAR GUPTA Vs. STATE OF U P
|
August 25, 2000 |
|
ARUN KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 7, 2000 |
|
ARUN KUMAR SOOD Vs. STATE OF U P
|
November 24, 2000 |
|
ARVIND KUMAR Vs. CEGAT
|
August 16, 2000 |
|
ASGAR Vs. SALIM AKHTAR
|
January 6, 2000 |
|
ASHA RAM Vs. KRANT KUMAR
|
February 23, 2000 |
|
Asha Ram Vs. Barkau
|
October 16, 2000 |
|
ASHA RANI Vs. DISTRICT JUDGE, MEERUT AND OTHERS
|
July 18, 2000 |
|
ASHA SAHU Vs. XII ADDL DISTRICT JUDGE ALLAHABAD
|
May 11, 2000 |
|
ASHEESH KUMAR SRIVASTAVA Vs. STATE OF U P
|
February 14, 2000 |
|
ASHOK HARIT Vs. MUKESH GUPTA
|
May 2, 2000 |
|
ASHOK KUMAR BANSAL Vs. IIND ADDITIONAL DISTRICT JUDGE MATHURA
|
February 28, 2000 |
|
ASHOK KUMAR BHATIA AND ANOTHER Vs. SMT. KAMLA DEVI AND OTHERS
|
July 20, 2000 |
|
ASHOK KUMAR SOOD Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, RISHIKESH AND OTHERS
|
July 4, 2000 |
|
ASHOK KUMAR TIWARI Vs. STATE OF U P
|
December 7, 2000 |
|
ASHOK KUMAR; MOTI LAL SEN Vs. STATE OF U P
|
April 28, 2000 |
|
ASHOK PANDEY ADVOCATE Vs. UNION OF INDIA
|
August 29, 2000 |
|
ASHOK RANA Vs. HOME SECRETARY U P
|
September 8, 2000 |
|
ASHRAF ALI Vs. STATE OF UTTAR PRADESH
|
December 7, 2000 |
|
ASHRAF ZAKARIA ISLAMIA HIGHER SECONDARY SCHOOLCOMMITTEE OF MANAGEMENT Vs. ADDITIONAL DISTRICT JUDGE II THE DISTRICT INSPECTOR OF SCHOOLS
|
February 15, 2000 |
|
ASHWANI DHINGRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 12, 2000 |
|
ASMAT JAHAN BEGUM Vs. MUMTAZ HUSAIN ALIAS KABBAN
|
November 3, 2000 |
|
ASSOCIATION OF ASSISTANT TEACHERS OF PRIMARY SCHOOLS OF BLOCK DEOKALI Vs. STATE OF U P
|
August 25, 2000 |
|
ASSOCIATION OF DEAD PEOPLE AZAMGARH Vs. STATE OF U P
|
January 7, 2000 |
|
ASTIK KUMAR PANDEY Vs. DIRECTOR CHAIRMAN BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION
|
January 9, 2000 |
|
ATAR SINGH Vs. RAJENDRA KUMAR
|
February 19, 2000 |
|
ATAR SINGH Vs. JASODA
|
May 5, 2000 |
|
ATMA STEEL PVT LTD Vs. COMMISSIONER OF SALES TAX
|
September 4, 2000 |
|
ATUL KRISHNA GOEL Vs. SPECIAL ADDITIONAL DISTRICT JUDGE MATHURA
|
September 5, 2000 |
|
AUTAR SINGH Vs. GAON SABHA
|
May 29, 2000 |
|
AVADHESH KUMAR PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER
|
September 13, 2000 |
|
AVINASH KUMAR YADAV Vs. EXECUTIVE DIRECTOR I T I LTD
|
September 8, 2000 |
|
AWADESH KUMAR Vs. STATE OF U P
|
March 29, 2000 |
|
AWADHESH KUMAR SHARMA Vs. UNION OF INDIA
|
January 24, 2000 |
|
Ayodhya Vs. Yashoda
|
July 24, 2000 |
|
B D PANDEY Vs. STATE OF U P
|
May 3, 2000 |
|
Baba Khan Vs. State of U P
|
March 1, 2000 |
|
BABLOO ALIAS MOHAMMAD HANEEF Vs. DISTRICT MAGISTRATE LUCKNOW
|
January 13, 2000 |
|
BABU Vs. STATE OF UTTAR PRADESH
|
April 27, 2000 |
|
Babu Vs. State of U.P.
|
March 9, 2000 |
|
BABU AND Vs. STATE OF UTTAR PRADESH
|
March 9, 2000 |
|
BABU KHAN Vs. STATE OF U P
|
March 1, 2000 |
|
BABU LAL Vs. STATE OF U P
|
April 21, 2000 |
|
BABU LAL Vs. STATE OF U P
|
November 6, 2000 |
|
BABU LAL Vs. STATION OFFICER, POLICE STATION, FAZALGANJ AND OTHERS
|
July 6, 2000 |
|
BABU NANDAN Vs. IIND A.D.J.
|
January 18, 2000 |
|
BABU RAM Vs. STATE OF U P
|
October 20, 2000 |
|
BABU YADAV Vs. STATE OF UTTAR PRADESH
|
July 7, 2000 |
|
BABUWA Vs. STATE OF UTTAR PRADESH
|
July 25, 2000 |
|
BACHAI GIR Vs. STATE OF U P
|
November 29, 2000 |
|
BACHCHA LAL Vs. PRESCRIBED AUTHORITY AND OTHERS
|
July 28, 2000 |
|
Bachoo Lal Vs. Mewa Lal
|
May 10, 2000 |
|
Badalua Vs. STATE OF U P
|
September 27, 2000 |
|
BADRI PRASAD Vs. STATE OF U P
|
December 20, 2000 |
|
BAHADUR Vs. CHANDRA BHUSHAN
|
February 7, 2000 |
|
BAHADUR ALIAS RAJ BAHADUR Vs. STATE OF U P
|
April 19, 2000 |
|
BAHADUR V K Vs. S B I
|
March 1, 2000 |
|
Bahau Vs. Mani Ram
|
November 1, 2000 |
|
BAIA PRASAD Vs. STATE OF U P
|
July 10, 2000 |
|
BAIJ NATH Vs. VISHWANATH PANDEY
|
May 12, 2000 |
|
Baijnath Vs. Om Prakash
|
May 1, 2000 |
|
BAIKUNTHA NATH Vs. STATE
|
February 11, 2000 |
|
BAJRANG PRASAD SRIVASTAVA Vs. U P PARIYOJANA PRABANDHAK
|
May 4, 2000 |
|
Bal Krishna Vs. Ram Khelawan
|
January 7, 2000 |
|
BAL KRISHNA DASS Vs. STATE OF U P
|
May 10, 2000 |
|
BAL MUKUND Vs. VII ADDL DISTT JUDGE MEERUT
|
September 6, 2000 |
|
Bala Prasad and Others Vs. State of U.P.and Others
|
July 10, 2000 |
|
BALAJI TRADING COMPANY Vs. COMMISSIONER OF SALES TAX
|
March 6, 2000 |
|
BALBIR Vs. SATVIR
|
January 5, 2000 |
|
BALDEV SINGH Vs. TAHSILDAR
|
August 25, 2000 |
|
BALESHWAR Vs. STATE OF U P
|
August 24, 2000 |
|
BALGOVIND BHADAURIYA Vs. SMT. RAM RATI AGARWAL AND OTHERS
|
August 3, 2000 |
|
Balister Vs. Chameli Devi
|
February 14, 2000 |
|
BALJORE Vs. STATE OF UTTAR PRADESH
|
May 15, 2000 |
|
BALRAM TIWARI Vs. REGIONAL TRANSPORT AUTHORITY VARANASI
|
February 11, 2000 |
|
BANAJEET SINGH Vs. STATE OF UTTAR PRADESH
|
February 7, 2000 |
|
BANAJEET SINGH Vs. STATE OF U P
|
July 2, 2000 |
|
BANARAS HINDU UNIVERSITY VARANASI Vs. ROHINI SINGH
|
February 1, 2000 |
|
BANARAS HINDU UNIVERSITY VARANASI Vs. ROHINI SINGH
|
January 2, 2000 |
|
BANNE ALIAS BAIJNATH Vs. STATE
|
February 1, 2000 |
|
BANNEY Vs. CHHUTKA
|
May 29, 2000 |
|
BANSAL CHEMICAL CORPORATION Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI AND
|
January 24, 2000 |
|
BANVEER SINGH ALIAS GUDRU SINGH Vs. STATE OF U P
|
January 19, 2000 |
|
BASHEER Vs. SHAKOOR
|
January 19, 2000 |
|
BASHIR AHMAD Vs. IST ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
July 26, 2000 |
|
BATA INDIA LIMITED Vs. XITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
August 18, 2000 |
|
BATAULI Vs. VI ADDL DISTRICT JUDGE MEERUT
|
May 10, 2000 |
|
BECHAN Vs. JUGAL KISHORE
|
August 31, 2000 |
|
BEDAR AHMAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR
|
February 25, 2000 |
|
BEENA KHARE Vs. VIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 6, 2000 |
|
Behari Vs. Tullu
|
October 31, 2000 |
|
BELA DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE JAUNPUR
|
May 20, 2000 |
|
BENI Vs. STATE OF U P
|
July 12, 2000 |
|
BENI PRASAD Vs. FIRST ADDL DISTRICT JUDGE JHANSI
|
March 1, 2000 |
|
BETU PRASAD Vs. STATE OF U P
|
November 21, 2000 |
|
BHADAI Vs. STATE U P
|
February 19, 2000 |
|
BHAGWAN DASS Vs. STATE OF U.P.
|
October 18, 2000 |
|
BHAGWAS DAS DECD Vs. ADDITIONAL DISTRICT JUDGE AGRA
|
July 13, 2000 |
|
BHAGWATI DEVI Vs. SPECIAL JUDGE
|
December 20, 2000 |
|
BHAIYA LAL Vs. STATE OF U. P.
|
July 20, 2000 |
|
BHAIYA LAL VERMA Vs. STATE OF U P
|
June 20, 2000 |
|
Bharat Vs. Lakhander
|
September 11, 2000 |
|
BHARAT BHUSHAN PANDEY Vs. STATE OF U P
|
February 28, 2000 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. INDUSTRIAL TRIBUNAL LABOUR COURT
|
August 1, 2000 |
|
BHARAT TRADERS Vs. DISTRICT JUDGE, JHANSI AND OTHERS
|
September 5, 2000 |
|
BHARAT TRADERS Vs. DISTRICT JUDGE, JHANSI AND OTHERS
|
August 3, 2000 |
|
BHARTHARI PRASAD Vs. STATE OF U P
|
February 15, 2000 |
|
BHASKARANAND ALIAS BABULLEY Vs. DISTRICT MAGISTRATE MIRZAPUR
|
March 15, 2000 |
|
BHAWANI SHANKAR GAUTAM DECD Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER JHANSI
|
March 27, 2000 |
|
BHOLA YADAV Vs. STATE OF UTTAR PRADESH
|
September 20, 2000 |
|
BHOOREY TEWARI ALIAS KAMLESH KUMAR Vs. STATE OF UTTAR PRADESH
|
May 4, 2000 |
|
BHUNESHWAR RAI Vs. RENT CONTROL AND EVICTION OFFICER
|
August 30, 2000 |
|
BHUPENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
November 24, 2000 |
|
BHUPENDRA TIWARI ALIAS GUDDU Vs. STATE OF U P
|
January 21, 2000 |
|
BHURI SINGH Vs. STATE
|
January 17, 2000 |
|
BHUSHAN KUMAR ARORA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY)/DELEGATED AUTHORITY
|
February 23, 2000 |
|
Bideshi Vs. Jharihag & Ors.
|
December 4, 2000 |
|
BIHARI LAL Vs. STATE
|
July 21, 2000 |
|
BIMLA DEVI Vs. STATE OF U P
|
January 20, 2000 |
|
Binda Prasad Vs. Garib Prasad
|
November 30, 2000 |
|
BIRAN DEVI Vs. SECHU LAL
|
September 8, 2000 |
|
BIRENDRA KUMAR PANDEY Vs. DISTRICT JUDGE ALLAHABAD
|
February 14, 2000 |
|
BISHAMBAR DAYAL Vs. STATE OF U P
|
September 4, 2000 |
|
BISHAMBHAR NATH Vs. VI ADDL DISTRICT JUDGE BAREILLY
|
April 21, 2000 |
|
BISHAN PAL SINGH Vs. GIRIRAJ SINGH
|
April 24, 2000 |
|
BISHAN SINGH NEGI Vs. STATE OF U P
|
April 24, 2000 |
|
BISMILLA IDRISI Vs. STATE OF UTTAR PRADESH
|
July 6, 2000 |
|
BITHOORI LAL Vs. STATE OF U P
|
August 2, 2000 |
|
BOARD OF MANAGEMENT DAYANAND COLLEGE OF LAW KANPUR NAGAR Vs. STATE OF U P
|
December 7, 2000 |
|
BOBBY Vs. DEV SWAROOP
|
January 19, 2000 |
|
BOBBY ALIAS PREMVEER Vs. STATE OF UTTAR PRADESH
|
February 16, 2000 |
|
BRAHM DEO PRASAD KUSHWAHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 24, 2000 |
|
BRAHMA BAKSH SINGH GOPAL Vs. UNIVERSITY OF LUCKNOW
|
April 3, 2000 |
|
BRAHMA BAKSH SINGH GOPAL Vs. UNIVERSITY OF LUCKNOW
|
March 4, 2000 |
|
BRAHMA DUTTA SHARMA Vs. STATE OF U P
|
December 11, 2000 |
|
BRAJESH KUMAR SINGH Vs. STATE OF U P
|
November 16, 2000 |
|
BRIJ BEHARI LAL BUDHOLIYA Vs. IVTH ADDITIONAL DISTRICT JUDGE, JALAUN AT ORAI AND OTHERS
|
May 24, 2000 |
|
BRIJ BHUSHAN LAL Vs. ASHOK KUMAR GOEL AND ANOTHER
|
November 8, 2000 |
|
BRIJ BHUSHAN LAL AND SONS Vs. DESIGNATED AUTHORITY
|
February 2, 2000 |
|
BRIJ BHUSHAN SHARMA Vs. STATE OF UTTAR PRADESH
|
December 19, 2000 |
|
BRIJ GOPAL SRIVASTAVA Vs. IVTH ADDL DISTT JUDGE KANPUR
|
July 20, 2000 |
|
BRIJ KISHORE Vs. GAON SABHA
|
August 31, 2000 |
|
BRIJ KISHORE RASTOGI Vs. IVTH ADDL DISTRICT JUDGE SHAHJAHANPUR
|
August 30, 2000 |
|
BRIJ KISHORE TIWARI Vs. RAM RATAN @ DULI CHAND AND OTHERS
|
December 19, 2000 |
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BRIJ RAJ MEENA Vs. STATE OF UTTAR PRADESH
|
January 5, 2000 |
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BRIJ RANI SINGH Vs. STATE OF U P
|
March 16, 2000 |
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BRIJENDRA KUMAR GUPTA Vs. STATE OF U P
|
February 3, 2000 |
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BRIJESH KUMAR GUPTA Vs. I A C M ALIASVIALIAS DELEGATED AUTHORITY KANPUR NAGAR
|
August 22, 2000 |
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BRIJESH KUMAR SHARMA Vs. WALIUDDIN
|
December 5, 2000 |
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BRIJESH KUMAR SINGH Vs. STATE OF U P
|
April 24, 2000 |
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BRIJESH KUMAR SINGH Vs. STATE OF U P
|
March 16, 2000 |
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BRIJIENDRA SINGH YADAV Vs. STATE OF U P
|
March 2, 2000 |
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Brindaban Vs. Bhagwan Dass
|
December 12, 2000 |
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BRITISH INDIA CORPORATION LIMITED Vs. B P GUPTA INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
December 13, 2000 |
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BUDDHU Vs. STATE OF U P
|
March 31, 2000 |
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BULAND MOTOR AND LAND FINANCE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2000 |
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BUNDI (SMT.) AND OTHERS Vs. 2ND UPPER DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
April 22, 2000 |
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C O M R T S VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS MANIPURI
|
October 1, 2000 |
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C.M. GHOSH TRUST Vs. R.C.E.O. I., ALLAHABAD AND OTHERS
|
September 8, 2000 |
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CAMPHOR FACTORY KARAMCHARI SANGH Vs. STATE OF U P
|
January 17, 2000 |
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CANARA BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUMLABOUR COURT KANPUR NAGAR AND
|
July 27, 2000 |
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CH BADRI DASS DECD Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
May 10, 2000 |
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CHANAI Vs. STATE OF U P
|
May 24, 2000 |
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CHAND OIL MILL Vs. COMMISSIONER OF SALES TAX
|
August 22, 2000 |
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CHANDAN SINGH Vs. THE CONSOLIDATION OFFICER, ANTARIM ABHILEKH, KATRA
|
November 17, 2000 |
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CHANDRA BHUSHAN Vs. DISTRICT MAGISTRATE FATEHPUR
|
October 18, 2000 |
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CHANDRA BHUSHAN TIWARI Vs. STATE OF U P
|
December 6, 2000 |
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CHANDRA GUPTA Vs. STATE OF U P
|
April 11, 2000 |
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CHANDRA JEOTI WELFARE SOCIETY Vs. GOPI RAM SHARMA
|
November 6, 2000 |
|
CHANDRA PAL SINGH Vs. PRESCRIBED AUTHORITY 1ST ADDITIONAL CIVIL JUDGE
|
May 10, 2000 |
|
CHANDRA PAL SINGH Vs. UDAI PAL SINGH
|
November 7, 2000 |
|
Chandra Prakash Vs. Umrao Singh
|
March 28, 2000 |
|
CHANDRA PRAKASH GUPTA Vs. STATE OF U P
|
September 29, 2000 |
|
CHANDRA PRAKASH TRIVEDI Vs. DISTRICT JUDGE AGRA
|
August 22, 2000 |
|
CHANDRA PRATAP SINGH Vs. STATE OF U P
|
July 10, 2000 |
|
CHANDRA SHEKHAR PRASAD Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE BALLIA
|
May 10, 2000 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF U P
|
December 20, 2000 |
|
CHANDRABHAN ETC Vs. BAL SWAROOP
|
January 25, 2000 |
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CHANDRAKANTA KUKSHAL Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
|
July 10, 2000 |
|
CHANDRAPATI Vs. DISTRICT INSPECTOR OF SCHOOL AMBEDKAR NAGAR
|
January 31, 2000 |
|
Chandrawati Vs. Omwati
|
September 8, 2000 |
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CHANDRIKA PRASAD PANDEY Vs. KANTI PANDEY
|
March 7, 2000 |
|
CHATURBHUJ AGRAWAL Vs. ARUN BHATIA
|
February 8, 2000 |
|
CHET RAM Vs. GAON SABHA
|
August 29, 2000 |
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CHETAN PRAKASH Vs. THE CIVIL JUDGE
|
August 24, 2000 |
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CHHADAMI Vs. UMA SHANKAR
|
July 21, 2000 |
|
CHHANGUR RAM Vs. SHEO NATH
|
April 17, 2000 |
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CHHANNOO LAL Vs. STATE OF UTTAR PRADESH
|
February 24, 2000 |
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CHHATA SUGAR CO LTD Vs. COMMISSIONER TRADE TAX
|
July 18, 2000 |
|
CHHITAR Vs. STATE OF U P
|
October 19, 2000 |
|
CHHOTAI RAM YADAV Vs. STATE OF U P
|
November 29, 2000 |
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CHHOTE LAL MISRA Vs. GENERAL MANAGER U P FINANCIAL CORPORATION KANPUR
|
September 22, 2000 |
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CHIEF OF THE ARMY STAFF Vs. LAXMAN GIRI EX HAVALDAR NO 9212544
|
January 10, 2000 |
|
CHIEF PROJECT OFFICER Vs. STATE OF U P
|
March 9, 2000 |
|
Chinni Vs. Ayodhya
|
May 10, 2000 |
|
Chintoley Vs. Gaon Sabha
|
November 8, 2000 |
|
CHIRANJI LAL Vs. MOOL CHAND
|
January 31, 2000 |
|
CHOB SINGH Vs. STATE OF U P
|
February 17, 2000 |
|
CHOTE LALA Vs. STATE OF U.P.
|
May 10, 2000 |
|
CHUNNO Vs. STATE OF U P
|
July 28, 2000 |
|
COMMERCIAL MOTORS Vs. COMMISSIONER OF INCOME TAX
|
January 13, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. RAJEEV MAHESHWARI HUF
|
January 11, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRA INDIA LTD
|
January 21, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. AQUEOUS VICTUALS P LTD
|
August 16, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SHARWAN KUMAR AGARWAL
|
December 21, 2000 |
|
COMMISSIONER OF SALES TAX Vs. KASHI PRASAD RAM CHANDRA LAL
|
July 31, 2000 |
|
COMMISSIONER OF TRADE TAX Vs. HUKUM CHANDRA
|
September 1, 2000 |
|
COMMISSIONER OF TRADE TAX Vs. SHIV SHANKER MURTI FOUNDRY
|
October 10, 2000 |
|
COMMISSIONER SALES TAX Vs. S R PAPER CORES
|
September 29, 2000 |
|
COMMISSIONER SALES TAX Vs. VED TRADERS
|
August 25, 2000 |
|
COMMISSIONER SALES TAX Vs. GORAKHPUR SPUN PIPE
|
August 25, 2000 |
|
COMMISSIONER TRADE TAX Vs. MALTI DEVI
|
February 16, 2000 |
|
COMMITTE OF MANAGEMENT MAHARAJA AGRASEN INTER COLLEGE DEORIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
|
January 12, 2000 |
|
COMMITTEE FO MANAGEMENT SRI RAM JANKI INTERMEDIATE COLLEGE Vs. DIRECTOR OF EDUCATION
|
November 13, 2000 |
|
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION WOMEN ALLAHABAD
|
October 23, 2000 |
|
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION AND ORS.
|
March 8, 2000 |
|
COMMITTEE OF MANAGEMENT Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
April 20, 2000 |
|
COMMITTEE OF MANAGEMENT Vs. ADDITIONAL REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
|
July 10, 2000 |
|
COMMITTEE OF MANAGEMENT Vs. JOINT DIRECTOR OF EDUCATION BASTI
|
April 28, 2000 |
|
COMMITTEE OF MANAGEMENT A K COLLEGE SHIKOHABAD Vs. STATE OF U P
|
January 10, 2000 |
|
COMMITTEE OF MANAGEMENT ASHOK INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS CHANDAULI
|
May 24, 2000 |
|
COMMITTEE OF MANAGEMENT BAL VIDYALAYA ALLAHABAD Vs. DISTRICT SOCIAL WELFARE OFFICER ALLAHABAD
|
August 28, 2000 |
|
COMMITTEE OF MANAGEMENT BALIKA UCHCHATAR MADHYAMIK VIDYALAYA Vs. VIIITH ADDITIONAL DISTRICT JUDGE DEORIA
|
February 18, 2000 |
|
COMMITTEE OF MANAGEMENT CHAUDHARY C R P G COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 2, 2000 |
|
COMMITTEE OF MANAGEMENT FAIZ-E-AM INTER COLLEGE NAGLA MEWATI TAJGANJ AGRA Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA
|
November 8, 2000 |
|
COMMITTEE OF MANAGEMENT GANGADIN RAM KUMAR INTER COLLEGE Vs. DEPUTY DIRECTOR JOINT DIRECTOR OF EDUCATION VTH REGION
|
July 25, 2000 |
|
COMMITTEE OF MANAGEMENT INTERMEDIATE COLLEGE GORAI Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
December 18, 2000 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
November 30, 2000 |
|
COMMITTEE OF MANAGEMENT LAKSHMI NARAIN INTER COLLEGE MEJA ALLAHABAD AND Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
September 7, 2000 |
|
COMMITTEE OF MANAGEMENT MADARSA DAIRATUL ISHLAH CHIRAGH EULOOM Vs. DISTRICT MINORITY WELFARE OFFICER VARANASI
|
February 1, 2000 |
|
COMMITTEE OF MANAGEMENT NEHRU SMARAK
VIDYALAYA KHEOPUR FARRUKHABAD Vs. STATE OF U P
|
August 8, 2000 |
|
COMMITTEE OF MANAGEMENT OF CROSTHWAITE GIRLS COLLEGE ALLAHABAD Vs. DISTRICT INSPECTOR OF SCHOOLSII ALLAHABAD
|
March 1, 2000 |
|
COMMITTEE OF MANAGEMENT OF SWAMI SAHJANAND POST Vs. PURVANCHAL UNIVERSITY
|
November 8, 2000 |
|
COMMITTEE OF MANAGEMENT PINDER PUBLIC JUNIOR HIGH SCHOOL THARALI Vs. BASIC SHIKSHA ADHIKARI CHAMOLI
|
May 3, 2000 |
|
COMMITTEE OF MANAGEMENT PRAMOD INTER COLLEGE SAHSAWAN BADAUN Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 23, 2000 |
|
COMMITTEE OF MANAGEMENT R B RAO INTERMEDIATE COLLEGE Vs. JOINT DIRECTOR OF EDUCATION
|
December 6, 2000 |
|
COMMITTEE OF MANAGEMENT RAJA TEJ SINGH VIDYALAY Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
January 10, 2000 |
|
COMMITTEE OF MANAGEMENT SAHEED BHAWANI DUTT JOSHI ASHOK CHAKRA HIGHER Vs. STATE OF U P
|
October 24, 2000 |
|
COMMITTEE OF MANAGEMENT SAHEED INTER COLLEGE Vs. JOINT DIRECTOR OF EDUCATION
|
January 11, 2000 |
|
COMMITTEE OF MANAGEMENT SHRI SAI SANSTHAN AGRA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS AGRA
|
December 15, 2000 |
|
COMMITTEE OF MANAGEMENT ST CHARLES INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 2, 2000 |
|
COMTT OF MANAGEMENT DAULAT HUSAIN MUSLIM INDIAN INTER COLLEGE ALLD Vs. JOINT DIRECTOR OF EDUCATION JVJTEGION ALLD
|
April 17, 2000 |
|
CONSTABLE FIROZ KHAN Vs. INSPECTOR GENERAL OF POLICE BAREILLY
|
September 13, 2000 |
|
CONSTABLE NO 860020697 RAMA KANT SHUKLA Vs. UNION OF INDIA
|
January 20, 2000 |
|
COSSUL AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2000 |
|
D C M SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
|
July 12, 2000 |
|
D K JAIN Vs. J N KHATRI
|
February 8, 2000 |
|
D K JOSHI Vs. STATE OF U P
|
December 20, 2000 |
|
D S BOARD INDUSTRIES Vs. STATE BANK OF INDIA BRANCH ROORKEE ROAD MEERUT CANTT
|
August 3, 2000 |
|
DAFEDER Vs. STATE OF U P
|
July 24, 2000 |
|
DAL CHAND Vs. STATE OF UTTAR PRADESH
|
July 21, 2000 |
|
DALJIT LALI Vs. UNION OF INDIA
|
April 22, 2000 |
|
Dalla Vs. Amar Singh
|
December 15, 2000 |
|
DAROGA SINGH ALIAS SRI KRISHNA SINGH Vs. STATE OF U P
|
May 4, 2000 |
|
DASHA MANI SHUKLA Vs. STATE OF U P
|
September 4, 2000 |
|
DAU DAYAL SHARMA Vs. STATE OF U.P. AND OTHERS
|
September 13, 2000 |
|
DAURALA SAHKARI GANNA VIKAS SAMITI LIMITED Vs. STATE OF UTTAR PRADESH
|
May 24, 2000 |
|
Daya Ram Vs. Dhani Ram
|
July 21, 2000 |
|
DAYA RAM Vs. DHANI RAM
|
July 27, 2000 |
|
DAYA SHANKAR PANDE Vs. STATE OF U P
|
December 20, 2000 |
|
DAYA SHANKER PANDEY Vs. U P STATE ROAD TRANS CORPN
|
March 6, 2000 |
|
DAYANAND LAI Vs. STATE OF U P
|
March 7, 2000 |
|
DAYANATH PANDEY Vs. STATE OF U P
|
November 5, 2000 |
|
DAYAWATI Vs. STATE OF U P
|
February 28, 2000 |
|
DEBI HARBOLA (SMT.) AND ORS. Vs. ADDL. DISTRICT JUDGE AND ORS.
|
August 1, 2000 |
|
DEEP CHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
|
March 28, 2000 |
|
DEEP CHAND Vs. SUNDER LAL
|
August 31, 2000 |
|
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE OF U P
|
August 9, 2000 |
|
DEEWAN SINGH Vs. DY. DIRECTOR OF AGRICULTURE (EXTENSION), SHAHJAHANPUR AND OTHERS
|
December 11, 2000 |
|
DEMOCRATIC BAR ASSOCIATION ALLAHABAD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 23, 2000 |
|
Deo Narain Vs. Tejai Ram
|
May 11, 2000 |
|
DEO NARAIN DECD Vs. RENT CONTROL AND EVICTION OFFICER
|
August 2, 2000 |
|
DEONATH RAM Vs. STATE OF U P
|
October 18, 2000 |
|
DESHPAT Vs. JAGDISH PRASAD
|
March 31, 2000 |
|
DESHRAJ SINGH Vs. STATE OF U P
|
May 17, 2000 |
|
DEV NARAIN DEV Vs. STATE OF UTTAR PRADESH
|
August 29, 2000 |
|
DEVENDRA DUTTA BAHUGUNA Vs. SECRETARY COOPERATIVE DEVELOPMENT FEDERATION
|
August 2, 2000 |
|
DEVENDRA NATH MISRA Vs. STATE OF U P
|
August 11, 2000 |
|
DEVENDRA NATH RAI Vs. UNION OF INDIA
|
January 6, 2000 |
|
DEVENDRA SHANKAR CHAUDHARY Vs. VARUN KUMAR CHAUDHARY
|
May 1, 2000 |
|
Devi Dayal Vs. Nathoo
|
November 30, 2000 |
|
DEVI PRASAD Vs. STATE OF UTTAR PRADESH
|
August 1, 2000 |
|
DEVI SAHAI Vs. STATE OF U P
|
July 27, 2000 |
|
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF TRADE TAX
|
October 12, 2000 |
|
DHANI CHANDRA KHANNA Vs. INCHARGE D J KANPUR NAGAR
|
September 13, 2000 |
|
DHANI RAM Vs. SUKHMAL
|
January 13, 2000 |
|
DHANNU KUSHWAHA Vs. MAHENDRA KUMAR SAHU
|
December 21, 2000 |
|
DHANPATI YADAV Vs. STATE OF U P
|
August 3, 2000 |
|
DHARAM SINGH Vs. JAI PRAKASH VERMA
|
August 4, 2000 |
|
DHARAM VIR AGRAWAL Vs. STATE OF U P
|
November 13, 2000 |
|
DHARAM VIR SINGH Vs. STATE OF U P
|
November 7, 2000 |
|
DHARAMVEER SINGH Vs. STATE OF U P
|
November 14, 2000 |
|
DHARMA CHANDRA Vs. STATE OF U P
|
February 3, 2000 |
|
DHARMENDRA PAL DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAR
|
August 3, 2000 |
|
DHARMPAL VIRENDRA Vs. JUDGE PRESCRIBED AUTHORITY MEERUT
|
November 23, 2000 |
|
DHARMVEER SINGH Vs. STATE OF U P
|
December 7, 2000 |
|
DHEERENDRA SINGH Vs. STATE OF U P
|
April 3, 2000 |
|
DHIRENDRA KUMAR GUPTA Vs. U P PUBLIC SERVICES TRIBUNAL
|
December 12, 2000 |
|
DHIRENDRA PRATAP Vs. PREM NATH
|
August 23, 2000 |
|
DHIRENDRA SINGH Vs. KASHI NATH GUPTA
|
February 21, 2000 |
|
DHRUA NARAIN DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 16, 2000 |
|
DHYAN Vs. BHUPAT
|
February 25, 2000 |
|
DIGVIJAI SINGH Vs. STATE OF U P
|
May 23, 2000 |
|
DIGVIJAY CHEMICALS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 8, 2000 |
|
DILIP KUMAR Vs. UNION OF INDIA
|
May 15, 2000 |
|
DILSHAD Vs. SAHEB NASEEB
|
January 18, 2000 |
|
DILSHAD HUSSAIN Vs. STATE OF U P
|
January 12, 2000 |
|
DILWATI DEVI Vs. COMMISSIONER VARANASI
|
April 27, 2000 |
|
DINA NATH ALIAS RAMESH Vs. XTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
September 15, 2000 |
|
DINA NATH MISRA Vs. DISTRICT MAGISTRATE CHANDAULI AUTHORISED CONTROLLER SAKALDEEHA DEGREE COLLEGE CHANDAULI
|
January 21, 2000 |
|
DINA NATH TIWARI Vs. DEPUTY DIRECTOR CONSOLIDATION GORAKHPUR
|
April 26, 2000 |
|
DINESH CHANDRA Vs. STATE OF U P
|
September 25, 2000 |
|
DINESH CHANDRA JAISWAL Vs. STATE OF U P
|
April 2, 2000 |
|
Dinesh Chandra Rastogi Vs. State of U.P.and Others
|
November 2, 2000 |
|
DINESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
|
October 18, 2000 |
|
DINESH CHANDRA TIWARI Vs. STATE OF UTTAR PRADESH
|
September 13, 2000 |
|
DINESH KUMAR Vs. DISTRICT JUDGE ETAWAH
|
April 25, 2000 |
|
DINESH KUMAR Vs. STATE OF U P
|
May 12, 2000 |
|
DINESH KUMAR NIGAM Vs. KANPUR ELECTRIC SUPPLY ADMINISTRATION
|
October 11, 2000 |
|
DINESH SINGH Vs. DISTRICT JUDGE GHAZIPUR
|
May 3, 2000 |
|
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. HIYAT KHAN
|
May 25, 2000 |
|
DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR Vs. DIWAKAR LAL
|
May 25, 2000 |
|
DISTRICT JUDGE FIROZABAD Vs. ARUN SHARMA
|
May 3, 2000 |
|
DIWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE ALMORA
|
May 4, 2000 |
|
DR. A.K. KAPOOR Vs. SUDHIR KUMAR VISWAS AND ORS.
|
July 10, 2000 |
|
DR. ANAND KUMAR PARASHAR Vs. DIRECTOR OF EDUCATION (HIGHER EDUCATION) AND ORS.
|
February 22, 2000 |
|
DR. GYAN DEVI SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
|
January 4, 2000 |
|
DULARE PASI Vs. STATE OF UTTAR PRADESH
|
July 24, 2000 |
|
Duli chand Vs. Kripa Ram
|
December 12, 2000 |
|
Dungar Singh Vs. Tansukh
|
September 25, 2000 |
|
DURGA DEVI Vs. STATE OF U P
|
November 17, 2000 |
|
DURGA PRASAD TANDON Vs. GAUR BRAHMAN SABHA NAINITAL
|
May 20, 2000 |
|
DURGESH COAL Vs. NORTHERN RAILWAY NEW DELHI
|
March 3, 2000 |
|
DURRANI ORIENTAL CARPETS Vs. OBEETEE LTD
|
August 4, 2000 |
|
DWARIKA PRASAD Vs. IIND ADDL DISTRICT JUDGE ALLAHABAD
|
February 18, 2000 |
|
DWIJESH KUMAR PANDEY Vs. JUDGE FAMILY COURT GORAKHPUR
|
May 23, 2000 |
|
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION MAUNATH BHANJAN Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
|
August 28, 2000 |
|
EXECUTIVE ENGINEER GARHWAL JAL SANSTHAN Vs. CHHOTEY SINGH
|
April 4, 2000 |
|
FASHION FORM PVT LTD Vs. UCO BANK
|
April 18, 2000 |
|
FATEH BAHADUR SINGH Vs. JANG BAHADUR GUPTA
|
August 24, 2000 |
|
FATMA PARVEEN Vs. STATE OF U P
|
May 25, 2000 |
|
FAZAL AHMED Vs. K N JAIN
|
January 19, 2000 |
|
FAZLE HAQUE Vs. STATE OF U P
|
October 12, 2000 |
|
FERNHILL LABORATORIES AND INDUSTRIAL ESTABLISHMENT Vs. KANTI SHANTI MARKETING
|
February 8, 2000 |
|
FORAMER Vs. COMMISSIONER OF INCOMETAX
|
August 17, 2000 |
|
FUZAIL AHMAD Vs. COMMISSIONER ALLAHABAD MANDAL
|
May 8, 2000 |
|
G D SHARMA Vs. PRAVEEN SHARMA
|
September 8, 2000 |
|
G R LAROIYA Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE ANTI CORRUPTION ALIASEASTALIAS DEHRADUN
|
August 24, 2000 |
|
GAJENDRA SINGH Vs. STATE
|
July 3, 2000 |
|
Gajendra Singh Vs. Babu Ram
|
December 5, 2000 |
|
Gajraj Vs. Gyan
|
November 7, 2000 |
|
GAJRAJ Vs. COLLECTOR GHAZIABAD
|
May 18, 2000 |
|
GAJRAJ Vs. STATE OF U P
|
December 11, 2000 |
|
GAJRAJ SINGH Vs. STATE
|
July 19, 2000 |
|
GAJRAM Vs. SHANTI DEVI
|
February 4, 2000 |
|
GAJRAM Vs. SHANTI DEVI
|
February 9, 2000 |
|
GANESH CHANDRA Vs. UNION OF INDIA
|
September 28, 2000 |
|
GANESH CHANDRA AGARWAL Vs. IXTH ADDL DISTRICT JUDGE AGRA
|
August 1, 2000 |
|
GANESH INTERNATIONAL Vs. ASSISTANT COMMISSIONER
|
July 6, 2000 |
|
GANESH RAM Vs. CHIEF DEVELOPMENT OFFICER AND ORS.
|
March 16, 2000 |
|
GANGA DIN Vs. STATE OF UTTAR PRADESH
|
November 16, 2000 |
|
GANGA POLLUTION CONTROL UNIT U P JAL NIGAM MAINI Vs. CIVIL JUDGE ALLAHABAD
|
July 12, 2000 |
|
GANGA PRASAD Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW
|
April 24, 2000 |
|
GANGA PRASAD Vs. GOMTI
|
February 14, 2000 |
|
GANGESHWAR LTD Vs. STATE OF U P
|
August 29, 2000 |
|
GANGESHWAR LTD., IN RE Vs. ABC
|
March 6, 2000 |
|
Gaon Sabha Vs. Vijai Bahadur
|
September 18, 2000 |
|
GAURASH AHUJA Vs. MOHD AYUB
|
September 27, 2000 |
|
GAURAV KAUSHIK Vs. UNION OF INDIA
|
June 23, 2000 |
|
GAURI SHANKAR Vs. ATMA RAM
|
March 16, 2000 |
|
GAURI SHANKAR Vs. RAM CHARAN AND OTHERS
|
November 15, 2000 |
|
GAURI SHANKER AGARWAL Vs. STATE OF U P
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April 21, 2000 |
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GAUSIA PARVEEN Vs. STATE OF U P
|
May 23, 2000 |
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GAYA PRASAD Vs. STATE OF U P
|
December 19, 2000 |
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GENDA LAL Vs. ASSISTANT CUSTODIAN
|
March 2, 2000 |
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GHANSHYAM Vs. IVTH ADDL DISTRICT JUDGE JHANSI
|
July 3, 2000 |
|
GHANSHYAM BEHARI Vs. DISTRICT JUDGE BALLIA
|
May 16, 2000 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. MAHBOOB ALI
|
September 10, 2000 |
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GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. LAJJA RAM
|
July 5, 2000 |
|
GHAZIBAD DEVELOPMENT AUTHORITY Vs. LAJJA RAM
|
May 7, 2000 |
|
GIRISH CHANDRA GUPTA Vs. STATE OF U P
|
December 21, 2000 |
|
GIRISH CHANDRA SAXENA Vs. STATE OF UTTAR PRADESH
|
July 28, 2000 |
|
GIRJA SHANKAR Vs. STATE OF U P
|
May 17, 2000 |
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GOBARDHAN LAL Vs. STATE OF UTTAR PRADESH
|
April 3, 2000 |
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GOBARDHAN LAL Vs. STATE OF U.P. AND OTHERS
|
January 19, 2000 |
|
GOEL M G GASES LTD Vs. MANJU SHARMA
|
April 10, 2000 |
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GOKARAN SINGH Vs. IST ADDL DISTT AND SESSIONS JUDGE HARDOI
|
February 19, 2000 |
|
GOMTI RAM Vs. CHOWDHARY AND OTHER
|
November 2, 2000 |
|
GOODS OF JAGANNATH PRASAD GUPTA Vs. STATE
|
November 3, 2000 |
|
GOODS OF LATE RAJ KUMAR SETH NAVEEN CHAND SETH Vs. STATE OF ALLAHABAD
|
September 20, 2000 |
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GOPAL CHADDHA Vs. CEGAT
|
January 7, 2000 |
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GOPAL CHANDRA BHATTACHARYA AND ORS. Vs. VIITH ADDITIONAL DISTRICT JUDGE AND ANR.
|
August 22, 2000 |
|
GOPAL KRISHNA Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR
|
April 4, 2000 |
|
GOPAL SHUKLA Vs. VTH ADDITIONAL DISTRICT JUDGE DEORIA
|
May 25, 2000 |
|
GOPAL SINGH Vs. STATE OF U P
|
April 26, 2000 |
|
GOPAL SINGH Vs. EXECUTIVE ENGINEER C D LOK N VIBHAG
|
January 17, 2000 |
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GOPI NATH Vs. IST ADDL DISTRICT JUDGE GHAZIPUR
|
May 3, 2000 |
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GORAKHNATH Vs. STATE OF UTTAR PRADESH
|
February 19, 2000 |
|
GOVIND LAL Vs. VIIITH ADDL DISTT JUDGE MORADABAD
|
January 18, 2000 |
|
GOVIND NAGAR SUGAR LTD Vs. STATE OF U P
|
May 30, 2000 |
|
Govind Prasad Vs. Yashveer Singh
|
November 16, 2000 |
|
GOVIND RAM Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
|
February 16, 2000 |
|
GOVIND SINGH Vs. STATE OF UTTAR PRADESH
|
May 12, 2000 |
|
GREEN WOOD SCHOOL Vs. STATE OF U P
|
September 7, 2000 |
|
GUDDU ALIAS SHAMSHER Vs. STATE OF UTTAR PRADESH
|
December 19, 2000 |
|
GULSHAN Vs. XIX ADDL. DISTRICT JUDGE
|
December 8, 2000 |
|
Gundha Vs. L.M.C.
|
December 13, 2000 |
|
GUR PRASAD GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE
|
January 7, 2000 |
|
GUR SHARAN SINGH BHALLA Vs. STATE OF U P
|
May 24, 2000 |
|
GURDIP SINGH Vs. STATE OF U P
|
August 8, 2000 |
|
GURNAM SINGH AND OTHERS Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
|
July 21, 2000 |
|
GURU CHARAN Vs. STATE OF UTTAR PRADESH
|
July 3, 2000 |
|
GYAN CHANDRA Vs. NAGAR SWASTHYA ADHIKARI KANPUR
|
December 1, 2000 |
|
GYAN CHANDRA TIWARI Vs. STATE OF U P
|
August 11, 2000 |
|
GYAN PRAKASH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
February 22, 2000 |
|
GYAN PRAKASH SINGH Vs. HONBLE ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH AND OTHERS
|
April 24, 2000 |
|
GYAN SINGH Vs. STATE OF U.P.
|
January 31, 2000 |
|
GYASI Vs. STATE OF U P
|
August 29, 2000 |
|
HAJI BAKRIDA KHAN Vs. RAM SARAN SINGH
|
April 20, 2000 |
|
HAJI SHAFI Vs. STATE OF UTTAR PRADESH
|
August 25, 2000 |
|
HAKIM GHAYAS AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE MEERUT
|
August 16, 2000 |
|
HAKIM SYED MOHAMMAD AHMAD QADIRI Vs. STATE OF U P
|
June 12, 2000 |
|
HANIF Vs. STATE OF U P
|
July 9, 2000 |
|
HANIF Vs. STATE OF U P
|
September 7, 2000 |
|
HANSH RAJ SINGH Vs. MANAGING DIRECTOR STATE OF BANK OF PATIALA
|
September 8, 2000 |
|
HANUMAN SINGH Vs. STATE OF U P
|
February 16, 2000 |
|
Har Charan Singh Vs. Gaon Sabha
|
October 31, 2000 |
|
HAR DEV SINGH Vs. DISTRICT JUDGE, MAINPURI AND OTHERS
|
July 6, 2000 |
|
HAR GOPAL JAISWAL Vs. DISTRICT EXCISE OFFICER KANPUR NAGAR
|
July 3, 2000 |
|
HAR KARAN SINGH Vs. STATE OF U P
|
September 13, 2000 |
|
HAR NARAIN SAHU Vs. DISTRICT JUDGE, JHANSI AND OTHERS
|
July 5, 2000 |
|
HAR PAL SINGH AND Vs. STATE OF UTTAR PRADESH
|
July 3, 2000 |
|
HAR SWAROOP Vs. DUKH BHANJAN
|
August 1, 2000 |
|
HARBANS Vs. STATE OF U P
|
September 8, 2000 |
|
HARI DAS Vs. STATE OF U P
|
July 5, 2000 |
|
HARI DAS SINGH Vs. COMMISSIONER AGRA DIVISION AGRA
|
May 12, 2000 |
|
HARI HAR RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
August 4, 2000 |
|
HARI KISHAN Vs. RAM SWAROOP
|
March 16, 2000 |
|
Hari Kishun Vs. Garib
|
September 13, 2000 |
|
HARI LAL S O BABU LAL Vs. STATE
|
October 13, 2000 |
|
HARI NATH SINGH YADAV Vs. ADMINISTRATOR CHAIRMAN PROVINCIAL COOPERATIVE FEDERATION
|
March 8, 2000 |
|
HARI PANDEY Vs. STATE OF U P
|
February 16, 2000 |
|
HARI PEASAD AND BROTHER ALIASHUFALIAS Vs. PRESCRIBED AUTHORITY IVTH ADDITIONAL CIVIL JUDGE ALIASSENIOR DIVISIONALIAS AGRA AND
|
September 12, 2000 |
|
HARI RAM AGRAWAL Vs. ASHOK KUMAR SHARMA
|
January 21, 2000 |
|
HARI RAM YADAV Vs. STATE OF U P
|
July 27, 2000 |
|
HARI SHANKER Vs. JAG DEYEE
|
January 25, 2000 |
|
HARI SHANKER AND ANOTHER Vs. XTH ADDL. DISTRICT JUDGE, BULANDSHAHR AND ANOTHER
|
November 7, 2000 |
|
HARI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAH CAMP AT MATHURA
|
January 21, 2000 |
|
HARISH CHAND Vs. JOINT DIRECTOR OF EDUCATION MEERUT
|
August 24, 2000 |
|
HARIVANSH MISHRA Vs. STATE OF U P
|
April 26, 2000 |
|
HARJEET KAUR Vs. RENT CONTROL AND EVICTION OFFICER
|
March 15, 2000 |
|
HARKISHAN Vs. SENIOR SUPERINTENDENT OF POLICE BULANDSHAHR
|
July 27, 2000 |
|
HARNAM SINGH Vs. DISTRICT JUDGE AND ORS.
|
September 4, 2000 |
|
HAROON Vs. UNION OF INDIA
|
February 18, 2000 |
|
HARPAL SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL BENCH NO 5 LUCKNOW
|
January 18, 2000 |
|
HARPAL SINGH; SUKHPAL SINGH; MUNNA GIRI; AJANTI Vs. STATE OF U P
|
July 3, 2000 |
|
HARSARAN Vs. STATE OF U P
|
April 13, 2000 |
|
Haseen Ali Vs. State of U.P.
|
December 20, 2000 |
|
HATHIYA RAM MATH Vs. BHAWANI NANDAN YATI
|
July 6, 2000 |
|
HAZARI LAL GAURI SHANKER Vs. COLLECTOR OF CENTRAL EXCISE
|
January 21, 2000 |
|
HCCP 232 TRILOKI NATH PANDEY Vs. STATE OF U P
|
March 10, 2000 |
|
HEAD CONSTABLE C P 28 SHIV MOHAN SINGH Vs. STATE OF U P
|
March 8, 2000 |
|
HEERA LAL Vs. XIVTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
August 30, 2000 |
|
Heera Lal Vs. Chandra Shekhar
|
December 11, 2000 |
|
HEERA LAL AGARWAL Vs. IIND ADDITIONAL DISTRICT JUDGE FARRUKHABAD
|
September 28, 2000 |
|
HEERA MANI TIWARI Vs. STATE OF U P
|
November 19, 2000 |
|
HEMANT KUMAR RAI Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH
|
November 28, 2000 |
|
HIDAIT HUSSAIN Vs. ZILA BASIC SHIKSHA ADHIKARI JHANSI
|
December 11, 2000 |
|
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. MANGLESH SINGH
|
September 15, 2000 |
|
HINDUSTAN COIR PRODUCTS LTD Vs. TRADE TAX TRIBUNAL
|
September 14, 2000 |
|
HINDUSTAN LEVER LTD Vs. STATE OF U P
|
April 17, 2000 |
|
Hira Lal Vs. Babu Lal
|
October 24, 2000 |
|
HIRA LAL AYODHYA PRASAD Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
September 22, 2000 |
|
HIRA LAL RATANLAL Vs. COMMISSIONER OF SALES TAX
|
January 6, 2000 |
|
HIRA LAL SAROJ Vs. HIRA LAL SAROJ
|
December 8, 2000 |
|
HIRALAL VERMA Vs. D L O S SIDDHARTH NAGAR
|
April 29, 2000 |
|
HIRDAY NARAIN TEWARI Vs. PRINCIPAL SECRETARY TAX AND REGISTRATION DEPARTMENT
|
November 30, 2000 |
|
HORI LAL Vs. STATE
|
February 23, 2000 |
|
HORI LAL Vs. KISHORI
|
March 31, 2000 |
|
HoriLal Vs. Ramdhari
|
May 2, 2000 |
|
HUKUM SINGH Vs. KESHWANAND
|
January 25, 2000 |
|
I T C AGRO TECH LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 3, 2000 |
|
IBNEY SAYEED Vs. STATE OF U P
|
July 31, 2000 |
|
IDRIS Vs. UNION OF INDIA
|
February 18, 2000 |
|
IKRAM Vs. STATE OF U P
|
May 20, 2000 |
|
ILA MITRA Vs. JUSTICE AMITAVA BANERJI RETD CHIEF JUSTICE SOLE ARBITRATOR
|
July 24, 2000 |
|
IMAMUDDIN Vs. STATE OF U P
|
July 3, 2000 |
|
Imran Ali Vs. Rakish Singh & Anr.
|
November 29, 2000 |
|
Imrat Vs. State
|
December 22, 2000 |
|
IN RE RAINBOW STEELS LTD. Vs. ABC
|
August 2, 2000 |
|
IN RE: BHADOHI WOOLLENS LIMITED (IN LIQUIDATION) Vs. STATE
|
October 17, 2000 |
|
INAYAT ELAHI Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
December 1, 2000 |
|
INDER SINGH Vs. IST ADDL. DISTRICT JUDGE AND OTHERS
|
August 24, 2000 |
|
INDIA GLYCOLS LIMITED Vs. STATE OF U P
|
April 3, 2000 |
|
INDIAN OIL CORPORATION LTD Vs. RAMA RAM SONKAR
|
May 9, 2000 |
|
INDIAN OIL CORPORATION LTD Vs. SUB-DIVISIONAL MAGISTRATE OFFICER AUTHORISED HALDAWANI
|
November 6, 2000 |
|
INDIAN OIL CORPORATION LTD Vs. VIDYAWATI CONSTRUCTION CO LTD
|
October 11, 2000 |
|
INDIAN TELEPHONE INDUSTRIES LTD Vs. DIRECTOR
|
March 3, 2000 |
|
INDIRA RANI DEVI Vs. NAGAR PALIKA PURANPUR
|
January 18, 2000 |
|
IQBAL Vs. PRESCRIBED AUTHORITY MEERUT
|
July 27, 2000 |
|
IQBAL AHMAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
August 31, 2000 |
|
IRFAN KHAN Vs. STATE OF UTTAR PRADESH
|
December 19, 2000 |
|
ISHWAR CHAND Vs. ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLY R C E O KANPUR NAGAR AND ANOHTER
|
February 8, 2000 |
|
ISHWAR PAL SINGH Vs. A.D.M., MEERUT AND OTHERS
|
July 21, 2000 |
|
ISMAIL KHAN Vs. STATE OF U P
|
December 7, 2000 |
|
ISRAR ALIAS ASRAR ALAM SHERU Vs. STATE OF U P
|
May 24, 2000 |
|
J K SHARMA Vs. STATE OF U P
|
April 24, 2000 |
|
J N CHATURVEDI ADVOCATE Vs. COMMISSIONER DISTRICT MAGISTRATE ALLAHABAD
|
October 11, 2000 |
|
J P STEELS Vs. SALES TAX OFFICER
|
January 13, 2000 |
|
J QUMAIRJEE AND COMPANY Vs. III ADDITIONAL DISTRICT JUDGE DEHRADUN
|
February 2, 2000 |
|
JAG RAM Vs. STATE OF UTTAR PRADESH
|
November 30, 2000 |
|
JAGAR NATH PRASAD AND ANOTHER Vs. DISTRICT JUDGE, BALLIA AND ANOTHER
|
November 15, 2000 |
|
Jagat : Musafir : Awadhesh Vs. State
|
September 21, 2000 |
|
JAGAT MOHAN KULSHRESTHA Vs. U P STATE ELECTRICITY BOARD U P POWER CORPORATION LTD
|
May 18, 2000 |
|
JAGAT RAM Vs. EXECUTIVE ENGINEER CONSTRUCTION DIVISION
|
July 26, 2000 |
|
JAGATPAL SINGH Vs. STATE OF U P
|
November 10, 2000 |
|
JAGBEER SINGH MAAN Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
|
October 18, 2000 |
|
JAGBIR SINGH Vs. SECRETARY AGRICULTURE
|
December 7, 2000 |
|
JAGDAMBA SINGH Vs. VICECHANCELLOR UNIVERSITY OF ALLAHABAD
|
April 17, 2000 |
|
JAGDISH CHANDRA NIGAM Vs. SCOOTERS INDIA LTD
|
December 18, 2000 |
|
JAGDISH NARAIN KHATRI Vs. D.J., JHANSI AND OTHERS
|
July 7, 2000 |
|
Jagdish Prasad Vs. Gaon Sabha
|
November 24, 2000 |
|
JAGDISH PRASAD Vs. PASSENGER TAX OFFICER MATHURA
|
February 2, 2000 |
|
JAGDISH PRASAD Vs. STATE OF U P
|
February 11, 2000 |
|
JAGDISH PRASAD KASANA ALIAS JAGGI Vs. STATE OF UTTAR PRADESH
|
September 20, 2000 |
|
JAGDISH PRASAD SINGH Vs. STATE OF U P
|
October 12, 2000 |
|
JAGDISH PRASAD TIWARI Vs. COMMISSIONER AGRA DIVISION
|
February 25, 2000 |
|
JAGDISH SINGH Vs. BASIC SHIKSHA PARISHAD
|
December 13, 2000 |
|
JAGDISHWAR PRASAD Vs. DISTRICT MAGISTRATE ALLAHAD
|
January 24, 2000 |
|
JAGJIVAN NISHAD Vs. STATE OF U P
|
November 17, 2000 |
|
JAGPAL SINGH Vs. STATE OF U P
|
September 13, 2000 |
|
JAI BHAGWAN Vs. IST ADDL DISTT JUDGE MEERUT
|
January 20, 2000 |
|
JAI LAL Vs. STATE OF U P
|
December 7, 2000 |
|
JAI PRAKASH Vs. STATE OF U.P.
|
May 10, 2000 |
|
JAI PRAKASH S O RAGHUBIR PRASAD Vs. STATE OF UTTAR PRADESH
|
April 27, 2000 |
|
JAI PRAKASH SHASTRI Vs. ADHIKSHAK JANPAD KARAGAR MUZAFFAR NAGAR
|
October 10, 2000 |
|
JAI RAM TIWARI Vs. STATE OF U.P. AND OTHERS
|
December 1, 2000 |
|
Jai Singh Vs. State
|
November 30, 2000 |
|
JAI SINGH Vs. STATE OF UTTAR PRADESH
|
April 13, 2000 |
|
JAIBRAT ROY CHIEF EDITOR RASHTRIYA SAHARA Vs. STATE OF U P
|
March 7, 2000 |
|
JALAN CASTINGS P LTD Vs. COMMISSIONER CENTRAL EXCISE
|
February 28, 2000 |
|
Jalil Hussain Vs. State
|
February 3, 2000 |
|
JAMBU ALIAS ZAHIR Vs. MITRA SEN
|
August 4, 2000 |
|
JAMEEL AHMAD Vs. XII ADDL DISTRICT JUDGE BULANDSHAHR
|
August 8, 2000 |
|
JAMIL AHMAD Vs. RATI RAM
|
July 7, 2000 |
|
JAMUNA PRASAD Vs. INCHARGE D.J., KANPUR NAGAR AND OTHERS
|
July 26, 2000 |
|
JAMUNA PRASAD TIWARI Vs. VIII ADDL DISTRICT JUDGE KANPUR NAGAR
|
September 7, 2000 |
|
JAN HITAI Vs. STATE OF U P
|
September 1, 2000 |
|
JANAK SINGH Vs. STATE OF U P
|
November 9, 2000 |
|
JANENDRA KUMAR JINDAL Vs. IST ADDITIONAL DISTRICT JUDGE
|
March 29, 2000 |
|
JANKI DEVI Vs. SHYAM MOHAN SRIVASTAVA
|
January 7, 2000 |
|
JANKI DEVI JUNIOR HIGH SCHOOL Vs. STATE OF U P
|
January 25, 2000 |
|
JANKI PRASAD Vs. STATE OF U P
|
April 10, 2000 |
|
Janki Prasad Vs. Gaon Sabha
|
December 14, 2000 |
|
JANKI PRASAD AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2000 |
|
JASBIR Vs. LAND MANAGEMENT COMMITTEE
|
January 27, 2000 |
|
JASWANT SINGH Vs. STATE OF U P
|
January 31, 2000 |
|
JASWANT SINGH Vs. STATE OF U P
|
January 11, 2000 |
|
JASWANT SINGH Vs. SHOBHA AGARWAL
|
November 10, 2000 |
|
JATAV PANCHAYAT COMMITTEE ETAWAH Vs. VIITH ADDITIONAL DISTRICT JUDGE ETAWAH
|
January 13, 2000 |
|
JAUWAD ALI Vs. STATE OF U P
|
February 11, 2000 |
|
JAUWAD ALI Vs. STATE OF UTTAR PRADESH
|
November 2, 2000 |
|
JAVED ALIAS RINGBAJ Vs. UNION OF INDIA
|
May 25, 2000 |
|
JAY DEO DAS GUPTA Vs. THE DISTRICT JUDGE AND ORS.
|
September 11, 2000 |
|
JAY KRISHNA PANDEY Vs. STATE OF U P
|
May 5, 2000 |
|
JAYANTHI PRASAD DWIVEDI Vs. UNIVERSITY OF ALLAHABAD
|
February 8, 2000 |
|
JAYANTI PRASAD DWIVEDI Vs. UNIVERSITY OF ALLAHABAD
|
August 2, 2000 |
|
JETHMAL NAHATA Vs. STATE OF U P
|
January 19, 2000 |
|
JINDAL TRADERS Vs. DISTRICT MAGISTRATE BALRAMPUR
|
October 20, 2000 |
|
JITENDRA Vs. STATE OF U P
|
April 26, 2000 |
|
Jitendra @ Jeetu Vs. State of U.P.
|
March 7, 2000 |
|
JITENDRA KUMAR AGRAWAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MORADABAD
|
July 28, 2000 |
|
JITENDRA RAJPAL Vs. STATE OF U P
|
August 22, 2000 |
|
JITTAN Vs. STATE
|
May 24, 2000 |
|
JUMMAN KHAN Vs. STATE
|
July 12, 2000 |
|
K D SINGH Vs. U P COOPERATIVE SPG MILLS FEDERATION LTD
|
January 24, 2000 |
|
K M SRIVASTAVA Vs. AMAL KUMAR VERMA
|
April 18, 2000 |
|
KAHARI AND SHYAM Vs. STATE OF U P
|
December 7, 2000 |
|
KAILASH CHAND DHOBI Vs. IIND ADDL DISTT JUDGE DEHRADUN
|
May 10, 2000 |
|
KAILASH CHANDRA Vs. STATE OF U.P.
|
April 22, 2000 |
|
KAILASH CHANDRA RANA Vs. 1ST ADDITIONAL DISTRICT JUDGE BAREILLY
|
September 1, 2000 |
|
KAILASH NARAIN Vs. STATE OF U P
|
July 19, 2000 |
|
KAILASH NATH BAJPAI Vs. HIND HOUSING AND CONSTRUCTION LTD
|
September 15, 2000 |
|
KAILASH NATH GOEL Vs. UNION OF INDIA
|
May 24, 2000 |
|
KAILASH NATH TIWARI Vs. UNION OF INDIA
|
November 2, 2000 |
|
KAJARIA CERAMICS LIMITED Vs. TRADE TAX TRIBUNAL
|
January 13, 2000 |
|
KAKA SINGH Vs. STATE
|
May 23, 2000 |
|
KALAWATI AND OTHERS Vs. NANKI DEVI AND ANOTHER
|
July 21, 2000 |
|
KALI CHARAN Vs. STATE OF U P
|
April 28, 2000 |
|
KALI CHARAN Vs. L M C
|
January 14, 2000 |
|
KALI CHARAN Vs. ADDITIONAL DISTRICT MAGISTRATE AGRA
|
February 17, 2000 |
|
KALI SHANKER Vs. PRESCRIBED AUTHORITY/VIII A.C.M.M., KANPUR NAGAR AND ANOTHER
|
August 29, 2000 |
|
KALICHARAN Vs. STATE OF U P
|
January 4, 2000 |
|
KALIDIN SINGH Vs. STATE
|
September 27, 2000 |
|
KALLAN Vs. XTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
|
July 6, 2000 |
|
Kalloo Vs. State of U.P.& Ors.
|
October 17, 2000 |
|
KALLOO AND OTHERS Vs. BENI PRASAD AND OTHERS
|
November 10, 2000 |
|
KALUA ALIAS KALI CHARAN Vs. STATE OF U P
|
April 27, 2000 |
|
KAMAL KISHORE Vs. STATE OF UTTAR PRADESH
|
November 8, 2000 |
|
KAMAL SINGH Vs. STATE OF U P
|
August 17, 2000 |
|
KAMALAWATI Vs. KOTWAL RASRA BALLIA
|
June 12, 2000 |
|
Kamla Devi Vs. Nagar Nigam
|
May 3, 2000 |
|
KAMLA KANT PATHAK Vs. CHIEF REVENUE OFFICER DEORIA
|
July 28, 2000 |
|
KAMLA MOTORS AND ENGINEERING WORKS Vs. I B P CO LIMITED
|
February 9, 2000 |
|
KAMLA PALACE Vs. STATE OF U P
|
October 12, 2000 |
|
KAMLA PRASAD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI
|
October 10, 2000 |
|
KAMLA SHARMA SMT Vs. DEPUTY DIRECTOR OF EDUCATION
|
September 4, 2000 |
|
KAMLAWATI Vs. KOTWAL RASRA BALLIA
|
July 12, 2000 |
|
KAMLESH RAI Vs. STATE OF UTTAR PRADESH
|
November 24, 2000 |
|
KAMLESH RANI Vs. ACM AND OTHERS
|
July 25, 2000 |
|
Kamta Vs. Bachu Raj Singh
|
November 23, 2000 |
|
KANAK RAJI Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
November 10, 2000 |
|
KANCHAN MALA SRIVASTAVA Vs. UNION OF INDIA
|
November 6, 2000 |
|
KANCHAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 25, 2000 |
|
KANCHI LAL Vs. U P STATE ROAD TRANSPORT CORPORATION
|
November 1, 2000 |
|
KANDHAIYA LAL Vs. THE RENT CONTROL AND EVICTION OFFICER/UPPER NAGAR MAGISTRATE IIIRD, KANPUR NAGAR AND OTHERS
|
December 1, 2000 |
|
KANEEJ FATIMA Vs. CIVIL JUDGE ALIASJUNIOR DIVISIONALIAS BASTI
|
July 27, 2000 |
|
KANHAIYA LAL Vs. RAJ NARAIN SARIN
|
May 15, 2000 |
|
KANHAIYA LAL Vs. STATE OF UTTAR PRADESH
|
January 27, 2000 |
|
KANHAIYA LAL HUF Vs. COMMISSIONER OF INCOME TAX
|
November 9, 2000 |
|
KANHAIYA PANDEY Vs. STATE OF UTTAR PRADESH
|
March 27, 2000 |
|
KANHORIA PIPE AND FITTING COMPANY Vs. COMMISSIONER OF SALES TAX
|
January 4, 2000 |
|
KANORIA CHEMICALS AND IND LTD Vs. UNION OF INDIA
|
February 4, 2000 |
|
KANPUR JAL SANSTHAN Vs. DILAWAR ALI
|
September 28, 2000 |
|
KANPUR PESTICIDES AND CHEMICAL PVT LTD Vs. CEGAT
|
May 12, 2000 |
|
KANTI KUMAR MISHRA Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE AND OTHERS
|
August 1, 2000 |
|
KARAMAT ULLAH Vs. DISTRICT JUDGE KANPUR
|
April 19, 2000 |
|
KARAN PAL SINGH Vs. RAJYA SHAKSHIK ANUSANDHAN AVAM PRASHIKSHAN PARISHAD
|
December 21, 2000 |
|
KARAN SINGH Vs. STATE OF U P
|
December 1, 2000 |
|
KARAN SINGH Vs. BUDHU
|
January 20, 2000 |
|
KARAN SINGH Vs. STATE OF U P
|
August 17, 2000 |
|
KARAN YADAV Vs. UNION OF INDIA
|
April 22, 2000 |
|
Karanvir Singh Vs. Madhuri
|
November 6, 2000 |
|
KARTA Vs. STATE OF U P
|
January 24, 2000 |
|
KARUNA SHARMA Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
|
August 29, 2000 |
|
KARUNESH KUMAR Vs. STATE OF U P
|
January 19, 2000 |
|
KASHI KRISHI CARBONIC KHAD UDYOG VARANASI Vs. DISTRICT MAGISTRATE VARANASI
|
January 31, 2000 |
|
KASHI NATH Vs. BHAGWAN DAS SHARMA
|
September 6, 2000 |
|
KASHI NATH AND ANOTHER Vs. HAR SAHAI AND OTHERS
|
September 6, 2000 |
|
KASHI PRASAD SHARMA Vs. STATE OF U P
|
December 19, 2000 |
|
KASTOOR CHAND JAIN Vs. VTH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
April 18, 2000 |
|
KAWAL NATH SINGH Vs. COMMISSIONER
|
January 31, 2000 |
|
KESAR ENTERPRISES LIMITED Vs. STATE OF UTTAR PRADESH
|
November 8, 2000 |
|
KESAR ENTERPRISES LTD Vs. STATE OF U P
|
August 11, 2000 |
|
KESAR ENTERPRISES LTD Vs. STATE OF U P
|
May 22, 2000 |
|
KESHARI MAL Vs. IVTH ADDL DISTRICT JUDGE JALAUN
|
January 12, 2000 |
|
Keshav Prasad Vs. Santosh Kumar
|
December 29, 2000 |
|
KHALIL AHMAD Vs. NAUROZY
|
May 12, 2000 |
|
KHAMANI LAL Vs. VLTH ADDL DISTRICT AND SESSIONS JUDGE MORADABAD
|
August 31, 2000 |
|
KHANU Vs. AKBAR
|
July 12, 2000 |
|
KHAR PATTU Vs. STATE
|
February 1, 2000 |
|
KHURRAM CARPETS P LTD Vs. STATE OF U P
|
October 18, 2000 |
|
KHUSI RAM RATHORE Vs. STATE OF U P
|
November 27, 2000 |
|
KIRAN MISHRA Vs. STATE OF UTTAR PRADESH
|
January 10, 2000 |
|
KIRPAL Vs. RAM PRASAD
|
February 7, 2000 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF SALES TAX
|
October 11, 2000 |
|
KISHAN Vs. STATE OF U.P. AND ANOTHER
|
May 10, 2000 |
|
KISHAN LAL Vs. VIIITH ADJ, MORADABAD AND OTHERS
|
March 29, 2000 |
|
KISHAN LAL Vs. MEHNDI HASAN
|
August 8, 2000 |
|
KISHORE KUMAR CHAUDHARY Vs. PRESCRIBED AUTHORITY
|
July 5, 2000 |
|
KISHWARI BEGUM Vs. CHHIDDOO
|
August 29, 2000 |
|
KM MEENAKSHI AGRAWAL Vs. STATE OF UTTAR PRADESH
|
September 13, 2000 |
|
KM SADHANA DUBEY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
October 13, 2000 |
|
KM SIDDH VIDYA Vs. BANARAS HINDU UNIVERSITY VARANASI
|
February 29, 2000 |
|
KM SUMAN UPADHYAYA Vs. VICECHANCELLOR BIR BAHADUR SINGH PURVANCHAL UNIVERSITY JAUNPUR
|
January 25, 2000 |
|
KOMAL CHAND Vs. STATE OF U P
|
March 28, 2000 |
|
KOTHARI PRODUCTS LIMITED Vs. REGISTRAR OF COMPANIES
|
March 30, 2000 |
|
KR. RAM NATH Vs. ADDL. COMMISSIONER, BAREILLY DIVISION, BAREILLY AND OTHERS
|
November 21, 2000 |
|
KRIPA SHANKER MISHRA Vs. ADDL. DISTRICT JUDGE VII
|
December 4, 2000 |
|
KRISHNA AND OTHERS Vs. STATE
|
March 31, 2000 |
|
KRISHNA DEVI GAUTAM Vs. STATE OF U P
|
May 11, 2000 |
|
KRISHNA DUTT PANDEY Vs. MANDALIYA SAHAYAK SHIKSHA NIDESHAK BASIC VI MANDAL LUCKNOW
|
May 1, 2000 |
|
KRISHNA KUMAR Vs. ELECTION COMMISSIONER ALIASPANCHAYAT RAJALIAS U P LUCKNOW
|
July 5, 2000 |
|
KRISHNA KUMAR Vs. STATE OF U P
|
March 16, 2000 |
|
KRISHNA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
January 10, 2000 |
|
KRISHNA KUMAR MISHRA Vs. STATE OF U P
|
May 29, 2000 |
|
KRISHNA KUMAR SINGH Vs. STATE OF U P
|
March 7, 2000 |
|
KRISHNA MAURYA Vs. A.C.M II/DELEATED AUTHORITY, KANPUR NAGAR AND OTHERS
|
November 15, 2000 |
|
KRISHNA MOHAN SHARMA Vs. JAI BHADRA SINGH
|
November 27, 2000 |
|
KRISHNA MURARI AGRAWAL ALIAS DEEPAK Vs. DISTRICT MAGISTRATE JHANSI
|
November 6, 2000 |
|
KRISHNA MURARI ALIAS MURLI Vs. STATE OF U P
|
December 21, 2000 |
|
Krishna Murari Kapoor Vs. Vijai Kumar Tandon
|
March 30, 2000 |
|
KRISHNA PAL SINGH AND OTHERS Vs. INDIAN OIL CORPORATION AND OTHERS
|
January 7, 2000 |
|
KRISHNA PRASAD AND ORS. Vs. VII ADDL. DISTRICT JUDGE AND ORS.
|
March 8, 2000 |
|
KRISHNA RICE MILLS Vs. STATE OF UTTAR PRADESH
|
July 3, 2000 |
|
KRISHNA VIJAY KUMAR JAISWAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
|
August 2, 2000 |
|
Kuddau Vs. State
|
April 27, 2000 |
|
KULBHUSHAN SINGHAL Vs. STATE OF U P
|
February 14, 2000 |
|
KULBUL Vs. STATE OF U P
|
October 23, 2000 |
|
KULDEEP SAXENA Vs. PREETI SAXENA
|
February 18, 2000 |
|
KULDEEP SINGH Vs. STATE OF UTTAR PRADESH
|
July 26, 2000 |
|
KUMAR BRICK WORKS Vs. STATE OF U P
|
July 24, 2000 |
|
Kundan Vs. Sobran
|
July 27, 2000 |
|
KUNWAR PAL SHARMA Vs. SPECIAL JUDGE MATHURA
|
July 19, 2000 |
|
KUNWAR RAHUL SINGH Vs. STATE OF U P
|
April 25, 2000 |
|
KUNWAR SEN Vs. STATE OF UTTAR PRADESH
|
April 21, 2000 |
|
KURRI MAL SAINI Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR
|
September 14, 2000 |
|
KUSUMANJALI AGARWAL Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD
|
December 1, 2000 |
|
L.M.C. Vs. Brij Pal Singh
|
April 28, 2000 |
|
LACHMAN DEO Vs. DISTRICT JUDGE NAINITAL
|
May 23, 2000 |
|
Ladwati Vs. Tejpal Singh
|
May 3, 2000 |
|
LAKHAN SINGH Vs. STATE OF U P
|
August 4, 2000 |
|
LAKHPAT Vs. KHAJAN
|
February 20, 2000 |
|
LAL BABU Vs. STATE
|
May 18, 2000 |
|
LAL CHANDRA Vs. STATE OF U P
|
May 9, 2000 |
|
LAL JEET RAM Vs. SACHIV AYUKT RAJYA NIRVACHNA AYOG
|
July 12, 2000 |
|
LAL PRATAP SINGH Vs. STATE OF U P
|
May 20, 2000 |
|
LAL SINGH Vs. STATE OF UTTAR PRADESH
|
March 1, 2000 |
|
LAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR AND ANOTHER
|
July 18, 2000 |
|
Lala Ram Vs. Har Charan
|
October 16, 2000 |
|
LALI DEVI Vs. XVII ADDL DISTRICT JUDGE AGRA
|
January 20, 2000 |
|
LALIT KUMAR Vs. COLLECTOR OF CENTRAL EXCISE
|
January 21, 2000 |
|
LALIT MOHAN Vs. STATE OF UTTAR PRADESH
|
February 8, 2000 |
|
LALIT MOHAN Vs. STATE OF UTTAR PRADESH
|
August 2, 2000 |
|
LALLAN PRASAD Vs. FIRST ADDITIONAL CHIEF JUDICIAL MAGISTRATE VARANASI
|
April 6, 2000 |
|
LALLO GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDTION MIRZAPUR
|
January 6, 2000 |
|
LALLOO GIRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
January 16, 2000 |
|
LALLOO RAM MAURYA Vs. STATE OF U P
|
June 20, 2000 |
|
LALMANI Vs. STATE OF U P
|
December 7, 2000 |
|
LALMATI DEVI ALIAS MEERA DEVI Vs. STATE OF U P
|
September 1, 2000 |
|
LALTA PRASAD Vs. U P COOP FEDERATION LUCKNOW
|
May 25, 2000 |
|
LALTA PRASAD Vs. STATE OF U P
|
August 22, 2000 |
|
LALTA PRASAD Vs. DIRECTOR, PANCHAYAT RAJ, U.P. AND OTHERS
|
December 5, 2000 |
|
LALTA PRASAD DUBEY Vs. DIRECTOR GENERAL OF POLICE LUCKNOW
|
December 15, 2000 |
|
LATE RAJ KUMARI SETH Vs. STATE
|
September 20, 2000 |
|
LATOOR SINGH Vs. KIRAN PAL
|
April 13, 2000 |
|
LAXMAN SINGH Vs. DISTRICT MAGISTRATE
|
April 24, 2000 |
|
LAXMAN T Vs. SOM NATH PANDEY GENERAL MANAGER NER
|
August 7, 2000 |
|
LAXMAN T S O TUISI Vs. SOM NATH PANDEY GENERAL MANAGER N E RAILWAY GORAKHPUR
|
August 8, 2000 |
|
LAXMI DEVI Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
July 6, 2000 |
|
LAXMI DEVI Vs. A.C.M.M. IVTH/PRESCRIBED AUTHORITY UNDER RENT CONTROL AND ORS.
|
September 14, 2000 |
|
LAXMI NARAIN TIWARI Vs. DEPUTY LABOUR COMMISSIONER LUCKNOW
|
August 24, 2000 |
|
LAXMI NARAYAN YADAV Vs. STATE OF U P
|
August 17, 2000 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SPECIAL JUDGE ANTICORRUPTION ADDL DISTRICT AND SESSIONS JUDGE VARANASI AND
|
July 14, 2000 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ADVANI AND COMPANY
|
May 10, 2000 |
|
LILANAND THAKUR PAGAL BABA TRUST PRABANDH SAMITI Vs. THAKUR RADHA GOVINDJI MAHARAJ VRINDABAN
|
May 18, 2000 |
|
Lodi Vs. Abhairaj etc.
|
May 11, 2000 |
|
LUCKNOW GRIH SWAMI PARISHAD Vs. STATE OF U P
|
April 20, 2000 |
|
LUXMI NARAIN KHARE Vs. SECRETARY, PANCHAYAT RAJ ANUBHAG
|
January 11, 2000 |
|
M B YADAV Vs. STATE OF U P
|
August 28, 2000 |
|
M P JOSHI Vs. UNIVERSITY OF KUMAON NAINITAL
|
November 29, 2000 |
|
M P JOSHI Vs. UNIVERSITY OF KUMAON NAINITAL
|
September 27, 2000 |
|
M P SINGH Vs. STATE OF U P
|
December 7, 2000 |
|
M R SIDDIQUI Vs. STATE OF U P
|
April 3, 2000 |
|
M S D C M SHRIRAM LEASING AND FINANCE LTD Vs. STATE
|
October 19, 2000 |
|
M/s Kesar Enterprises Ltd. and others Vs. State of U.P. and others
|
November 8, 2000 |
|
M/s. Triveni Engineering and Industries Ltd., etc Vs. State of U.P. and others
|
January 13, 2000 |
|
M/S. VARANASI MOTORS AND ANR. Vs. COMMISSIONER, INCOME TAX AND ORS.
|
March 31, 2000 |
|
MADAN BHAIYA ALIAS MADAN GOPAL Vs. SUPERINTENDENT CENTRAL JAIL TIHAR DELHI
|
May 20, 2000 |
|
MADAN GOPAL Vs. STATE OF U P
|
April 22, 2000 |
|
MADAN MOHAN UPRETI Vs. KHASHTI DEVI
|
April 7, 2000 |
|
MADAN SINGH Vs. MADHWA NAND JOSHI
|
March 1, 2000 |
|
MADHURI MATHUR Vs. STATE OF U P
|
December 21, 2000 |
|
MAHABIR AGRO PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 27, 2000 |
|
MAHABIR PRASAD YADAV Vs. STATE OF U P
|
March 16, 2000 |
|
MAHADEO Vs. RAHAMATULLAH
|
March 7, 2000 |
|
MAHANT NARAIN DAS Vs. STATE
|
March 28, 2000 |
|
MAHATMA GANDHI UPBHOKTA SAHKARI SAMITI Vs. STATE OF U P
|
December 21, 2000 |
|
MAHAVIR PRASAD SHARMA Vs. STATE OF U.P.
|
April 18, 2000 |
|
MAHAVIR SINGH RAWAT Vs. UNION OF INDIA
|
December 6, 2000 |
|
MAHBOOB Vs. STATE OF U P
|
April 17, 2000 |
|
MAHBOOB ALI Vs. STATE OF U P
|
December 21, 2000 |
|
MAHBOOB KHAN Vs. MAZHAR ALI KHAN
|
February 10, 2000 |
|
MAHENDRA Vs. STATE OF U P
|
March 27, 2000 |
|
MAHENDRA KUMAR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
|
July 10, 2000 |
|
MAHENDRA KUMAR GUPTA Vs. SPECIAL JUDGE ALLAHABAD
|
March 31, 2000 |
|
MAHENDRA PAL JHA Vs. RAM AUTAR SHARMA
|
November 29, 2000 |
|
MAHENDRA PRASAD TRIPATHI Vs. VICECHANCELLOR ALLAHABAD UNIVERSITY
|
June 6, 2000 |
|
MAHENDRA SINGH Vs. STATE
|
September 6, 2000 |
|
MAHENDRAPAL JHA Vs. RAM AUTAR SHARMA
|
November 20, 2000 |
|
MAHESH Vs. STATE OF U P
|
August 16, 2000 |
|
MAHESH CHANDRA Vs. ADDL CIVIL JUDGE
|
November 24, 2000 |
|
MAHESH CHANDRA AGRAWAL Vs. STATE OF U P
|
September 29, 2000 |
|
MAHESH CHANDRA DIXIT Vs. DIRECTOR MANDI PARISHAD
|
February 19, 2000 |
|
MAHESH DUTTA MISRA Vs. STATE OF U P
|
September 22, 2000 |
|
MAHESH KUMAR GARG Vs. STATE OF U P
|
April 11, 2000 |
|
MAHESH NARAIN SINGH Vs. STATE OF U P AND OTEHRS
|
March 8, 2000 |
|
MAHESH NARAIN SRIVASTAVA Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION HEAD QUARTERS LUCKNOW
|
February 4, 2000 |
|
Mahesh Pathak Vs. State of U P
|
July 6, 2000 |
|
Mahesh Singh Vs. Raj Kumar Singh
|
June 7, 2000 |
|
MAHESHWARI BROS MUMBAI Vs. CHAIRMAN AND MANAGING DIRECTOR U P STATE TEXTILE CORPORATION LTD
|
August 25, 2000 |
|
MAHESHWARI BROTHERS Vs. THE CHAIRMAN AND MANAGING DIRECTOR
|
August 5, 2000 |
|
MAHESWAR PRASAD TIWARI Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR
|
February 1, 2000 |
|
MAHMOOD AHMAD Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
|
February 8, 2000 |
|
MAHMOOD ALAM KHAN Vs. STATE OF U.P. AND OTHERS
|
January 12, 2000 |
|
MAJHGAWAN MATSYAJIVI SAHKARI SMITI LTD Vs. STATE OF U P
|
July 7, 2000 |
|
MAKHAN LAL Vs. STATE OF UTTAR PRADESH
|
April 24, 2000 |
|
MAKKHAN Vs. ADDL JUDGE SMALL CAUSES COURT ALIGARH
|
August 18, 2000 |
|
MAKRAND Vs. STATE
|
May 24, 2000 |
|
MALINI AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER I ALLAHABAD
|
July 14, 2000 |
|
Malkhan Vs. Kailash Baboo
|
January 7, 2000 |
|
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
November 6, 2000 |
|
MALTI Vs. STATE OF U P
|
July 2, 2000 |
|
MALTI Vs. STATE OF UTTAR PRADESH
|
February 7, 2000 |
|
MAM RAJ Vs. DISTRICT JUDGE ALMORA
|
March 27, 2000 |
|
MAMID ALI KHAN Vs. MOHD ALI KHAN
|
January 19, 2000 |
|
MAMTA GAUTAM Vs. STATE OF U P
|
May 2, 2000 |
|
MAMTA KUMARI Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
October 12, 2000 |
|
MAN SINGH Vs. STATE OF U P
|
December 1, 2000 |
|
MANAGER LEASE AND RENT BATA INDIA LTD Vs. IIND ADDL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
|
May 8, 2000 |
|
MANAGING DIRECTOR UNITECH LIMITED Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
February 8, 2000 |
|
MANBODH KUMAR LAL Vs. STATE OF U P
|
February 1, 2000 |
|
MANGAL SEN Vs. RAM AVTAR
|
December 12, 2000 |
|
MANGAT SINGH Vs. STATE OF U P
|
July 6, 2000 |
|
MANGLA PRASAD INTER COLLEGE SOCIETY Vs. DIRECTOR OF EDUCATION
|
January 12, 2000 |
|
MANJU SAXENA KM Vs. STATE OF U P
|
March 16, 2000 |
|
MANMINDER SINGH Vs. CHANDRA COLD STORAGE
|
March 14, 2000 |
|
MANNAN RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALIA
|
January 5, 2000 |
|
MANOJ KUMAR GARG Vs. STATE OF U P
|
November 9, 2000 |
|
MANOJ KUMAR SAXENA Vs. DISTRICT MAGISTRATE
|
February 23, 2000 |
|
MANOJ PRABHAKAR Vs. STATE OF U P
|
July 20, 2000 |
|
MANSA RAM Vs. STATE OF U P
|
April 21, 2000 |
|
MANVENDRA MISRA Vs. GORAKHPUR UNIVERSITY
|
January 18, 2000 |
|
MARIAMPUR HOSPITAL SOCIETY Vs. NAGAR NIGAM KANPUR NAGAR
|
December 1, 2000 |
|
MASHOOK ALI Vs. STATE OF U P
|
May 23, 2000 |
|
MASHOOQ AHMAD Vs. MANAGER PERSONNAL AND INDUSTRIAL RELATION B P C LTD
|
March 2, 2000 |
|
MATHAI LAL DUBE Vs. DISTRICT MAGISTRATE SANT RAVIDAS NAGAR
|
August 24, 2000 |
|
MAYA AGRAWAL AND OTHERS Vs. IST ADDITIONAL SESSIONS JUDGE, GHAZIPUR AND OTHERS
|
July 20, 2000 |
|
MEENA BEGUM Vs. MOHD IDRIS
|
July 24, 2000 |
|
MEENA BHANDARI Vs. OM PRAKASH BHANDARI
|
March 13, 2000 |
|
MEENA BHANDARI Vs. KRISHNA KUMARI
|
January 27, 2000 |
|
MEENAKSHI AGRAWAL Vs. STATE OF U P
|
September 13, 2000 |
|
MEERA GUPTA Vs. PRESCRIBED AUTHORITY, KANPUR AND OTHERS
|
August 21, 2000 |
|
MEERUT COLLEGE PARIVAR KALYAN SAMITI Vs. STATE OF U P
|
October 16, 2000 |
|
MEERUT DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF SALES TAX
|
October 13, 2000 |
|
MEETA MOHAN AND OTHERS Vs. D.J., ETAH AND OTHERS
|
July 7, 2000 |
|
MEETU KANDPAL Vs. STATE OF U P
|
February 23, 2000 |
|
MEHAR BAN Vs. STATE OF U P
|
April 27, 2000 |
|
MEHBOOB ALI Vs. SHAMMI
|
April 4, 2000 |
|
MELA RAM Vs. ADDITIONAL CIVIL JUDGE GHAZIABAD
|
February 19, 2000 |
|
Mewa Lal Vs. Gaon Sabha
|
May 11, 2000 |
|
MILAP SINGH Vs. STATE OF UTTAR PRADESH
|
February 18, 2000 |
|
MIRZA ALIM BEG Vs. IVTH ADDL DISTT JUDGE FIROZABAD
|
August 1, 2000 |
|
MISHRI LAL Vs. DINESH CHAND AGARWAL
|
September 6, 2000 |
|
MITHAI LAL DUBE Vs. D M SANT RAVI DAS NAGAR
|
August 24, 2000 |
|
MITHILESH KUMARI Vs. DISTRICT SUPPLY OFFICER
|
May 11, 2000 |
|
MITTHAN LAL GUPTA Vs. DISTRICT MAGISTRATE ETAH
|
May 10, 2000 |
|
MOALLIM E URDU PRASHIKSHIT BEROJGAR SANGH Vs. STATE OF U P
|
April 26, 2000 |
|
MOAR SINGH Vs. STATE OF UTTAR PRADESH
|
August 24, 2000 |
|
MOBIN Vs. STATE OF UTTAR PRADESH
|
August 22, 2000 |
|
MODIPON FIBRES CO Vs. SURYA ROSHINI LTD
|
March 8, 2000 |
|
MOEED KHAN ALIAS GUDDU Vs. III ADDL DISTRICT JUDGE BAREILLY
|
December 15, 2000 |
|
MOHAMMAD AHMAD Vs. IIIRD ADDL CIVIL JUDGE SAHARANPUR
|
May 20, 2000 |
|
MOHAMMAD AKHTAR Vs. ASHOK SINGHAL
|
February 23, 2000 |
|
MOHAMMAD ARIF Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 25, 2000 |
|
MOHAMMAD FUZAIL ANSARI Vs. STATE OF U P
|
November 30, 2000 |
|
MOHAMMAD HASAN Vs. NAZIR HASAN
|
April 10, 2000 |
|
MOHAMMAD MUTTAHIR Vs. STATE OF U P
|
August 7, 2000 |
|
MOHAMMAD MUTTAHIR Vs. STATE OF U P
|
July 8, 2000 |
|
MOHAMMAD SWALESH ANSARI Vs. HAJI MOHAMMAD QASIM
|
March 28, 2000 |
|
MOHAMMAD YUNUS Vs. STATE
|
May 10, 2000 |
|
MOHAN DAS SETH Vs. II ADDITIONAL DISTRICT JUDGE
|
December 12, 2000 |
|
MOHAN LAL Vs. DORI LAL
|
February 7, 2000 |
|
MOHAN WAHI Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2000 |
|
MOHD AHMAD ALIAS MUNNEY MIAN Vs. XIXTH ADDL DISTRICT JUDGE ALLAHABAD
|
April 24, 2000 |
|
MOHD ALI Vs. BOARD OF REVENUE U P LUCKNOW
|
September 18, 2000 |
|
MOHD DANISH SIDDIQUI Vs. STATE OF U P
|
March 3, 2000 |
|
MOHD FAHIM Vs. STATE OF U P
|
May 4, 2000 |
|
MOHD GAYAS Vs. STATE OF U P
|
February 23, 2000 |
|
MOHD HAROON RASHEED Vs. IVTH ADDL DISTT JUDGE SAHARANPUR
|
March 9, 2000 |
|
MOHD ILYAS KHAN Vs. ZONAL MANAGER L I C OF INDIA KANPUR
|
November 27, 2000 |
|
MOHD IMRAN KHAN Vs. STATE OF U P
|
May 15, 2000 |
|
MOHD IQBAL Vs. STATE OF U P
|
December 20, 2000 |
|
MOHD IQBAL Vs. XVIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
September 7, 2000 |
|
MOHD ISHAQ Vs. IVTH ADDL DISTRICT JUDGE JALAUN
|
August 16, 2000 |
|
MOHD JALIL Vs. VTH ADDL DISTT JUDGE ALLAHABAD
|
February 22, 2000 |
|
MOHD KAREEM Vs. STATE OF U P
|
July 26, 2000 |
|
MOHD LATIF KHAN Vs. STATE OF U P
|
July 27, 2000 |
|
MOHD NASEEM BARBAR Vs. VTH ADDL DISTT JUDGE LUCKNOW
|
August 18, 2000 |
|
MOHD QASIM Vs. IIND ADDL DISTRICT JUDGE VARANASI
|
March 3, 2000 |
|
MOHD SHAMIM Vs. STATE OF U P
|
November 1, 2000 |
|
MOHD SHEOLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
July 7, 2000 |
|
MOHD YAMIN Vs. MULLA ABDUL SATTAR
|
May 22, 2000 |
|
MOHD ZAHOORUDDIN Vs. U P SARKAR SARAK PARIVAHAN NIGAM LUCKNOW
|
August 11, 2000 |
|
MOHD. JALALUDDIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 19, 2000 |
|
Mohd. Jan Vs. State of U.P.
|
November 3, 2000 |
|
Mohd. Rafiq Khan Vs. Mumtaz Ali Khan
|
March 31, 2000 |
|
MOHD. SHAHID Vs. DISTRICT JUDGE/JSCC, ETAH AND OTHERS
|
August 25, 2000 |
|
MOHD. SHAHID Vs. SMT. NOOR JAHAN AND OTHERS
|
November 16, 2000 |
|
MOHIUDDIN Vs. STATE OF U P
|
August 17, 2000 |
|
MOHMED RAFIQBHAI ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 3, 2000 |
|
MONSARIF KHAN Vs. STATE OF UTTAR PRADESH
|
December 14, 2000 |
|
MOTI LAL Vs. STATE OF U P
|
February 14, 2000 |
|
MST KHURSHIDA BEGUM Vs. DISTRICT JUDGE, VARANASI AND OTHERS
|
December 19, 2000 |
|
MUDI Vs. STATE ELECTION COMMISSION
|
September 27, 2000 |
|
MUKESH CHAND Vs. DISTRICT MAGISTRATE AGRA
|
January 28, 2000 |
|
MUKESH GLASS INDUSTRIES Vs. STATION MASTER FIROZABAD
|
November 2, 2000 |
|
MUKESH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
August 31, 2000 |
|
MUKESH SHARMA Vs. ALLAHABAD NAGAR NIGAM
|
October 11, 2000 |
|
MUKHBEER SINGH Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD COMMISSION ALLAHABAD AND
|
November 29, 2000 |
|
Mumtaj Vs. State of U.P.& Anr.
|
July 25, 2000 |
|
MUMTAJ S O PEER BUX Vs. STATE OF UTTAR PRADESH
|
July 25, 2000 |
|
MUNESAR Vs. GAON SABHA
|
May 23, 2000 |
|
MUNESHWAR SINGH Vs. STATE OF U P
|
May 10, 2000 |
|
MUNICIPAL BOARD DEHRADUN DEFENDANT Vs. MOHAMMAD AKBAR FARRUQUI HONORARY
ADMINISTRATOR ANJUMAN NASRAT UL LSLAM
DEHRADUN
|
April 11, 2000 |
|
MUNISHWAR CHANDRA GAURI Vs. DISTRICT JUDGE GHAZIABAD
|
May 17, 2000 |
|
MUNNAR Vs. STATE OF U P
|
May 10, 2000 |
|
MUNNI Vs. STATE OF UTTAR PRADESH
|
February 3, 2000 |
|
Munni and Anr. Vs. State of U.P.
|
February 3, 2000 |
|
Munni Devi Vs. Anwar
|
October 24, 2000 |
|
Munni Devi Vs. Ram Pal
|
April 28, 2000 |
|
MUNNI DEVI Vs. R C E O ADDITIONAL CITY MAGISTRATE VITH KANPUR NAGAR
|
August 22, 2000 |
|
MUNNI LAL Vs. STATE OF U P
|
July 13, 2000 |
|
MUNNI LAL Vs. STATE OF U P
|
October 16, 2000 |
|
MUNSHI Vs. STATE OF U P
|
December 13, 2000 |
|
MUNSHI KHAN Vs. DISTRICT JUDGE, GHAZIABAD AND OTHERS
|
November 7, 2000 |
|
MURARI LAL Vs. RENT CONTROL AND EVICTION OFFICER MEERUT
|
May 8, 2000 |
|
MURARI LAL @ MURARI SINGH Vs. VIITH ADDL. DISTRICT JUDGE AND ANR.
|
March 2, 2000 |
|
MURTI SHANKAR SHAMBHU BHOLA NATHJI Vs. SPECIAL JUDGE
|
May 3, 2000 |
|
MUSHTAQ AHMAD Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD
|
August 31, 2000 |
|
MUSTAQ ALI Vs. VTH ADDITIONAL DISTRICT JUDGE
|
September 7, 2000 |
|
N N SRIVASTAVA Vs. VICECHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
|
June 12, 2000 |
|
NABBU KHAN Vs. IIIRD ADDITIONAL DISTRICT JUDGE PILIBHIT
|
July 28, 2000 |
|
Nagar Palika Vs. Ram Lal
|
December 15, 2000 |
|
NAGAR PALIKA PARISHAD SARDHANA MEERUT Vs. CHANDRA PRAKASH
|
October 18, 2000 |
|
NAGAR PALIKA PARISHAD SHAHJAHANPUR Vs. GANGA RAM
|
August 30, 2000 |
|
NAGAR PALIKA PARISHAD, DEHRADUN Vs. LABOUR COURT, U.P., DEHRADUN AND ANR.
|
April 24, 2000 |
|
NAGAR SWASTHYA ADHIKARI Vs. RAGHURAJ SINGH
|
November 29, 2000 |
|
Naian Singh Vs. Jai Ram Singh
|
October 19, 2000 |
|
NAIPAL SINGH Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
|
September 4, 2000 |
|
NAKUL KUMAR Vs. CHAMPA DEVI
|
February 22, 2000 |
|
NAMAN CHEMICALS PVT. LTD. Vs. STATE FINANCIAL CORPORATION LTD.
|
November 13, 2000 |
|
NAMEY ALI Vs. STATE OF U P
|
May 25, 2000 |
|
NAMIT TEA CENTER Vs. COMMISSIONER OF TRADE TAX
|
February 19, 2000 |
|
NAND KISHORE Vs. XVIITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
August 21, 2000 |
|
NAND KISHORE NAUTIYAL Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
|
March 9, 2000 |
|
NAND KISHORE PANDEY Vs. METROPOLITAN MAGISTRATE ALIASCORPNALIAS KANPUR
|
May 5, 2000 |
|
NAND KISHORE PANDEY Vs. METROPOLITAN MAGISTRATE (CORPN), KANPUR AND ANOTHER
|
May 9, 2000 |
|
NANDU VISHWAKARMA Vs. STATE OF U P
|
May 24, 2000 |
|
NANDWA Vs. STATE OF U P
|
January 15, 2000 |
|
NANHEY KHAN Vs. 1ST ADDL DISTRICT JUDGE FARRUKHABAD
|
March 7, 2000 |
|
Nanhey Khan Vs. First A.D.J.Farrukhabad and Others
|
March 7, 2000 |
|
NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
January 18, 2000 |
|
NARAIN PRASAD Vs. STATE OF U P
|
November 23, 2000 |
|
NARAYAN SHANKER SHARMA Vs. STATE OF U P
|
May 16, 2000 |
|
NARENDRA NATH SINHA Vs. STATE OF U P
|
May 22, 2000 |
|
NARENDRA SINGH Vs. BHARTENDRA SINGH
|
January 27, 2000 |
|
NARENDRA SINGH Vs. LUCKNOW UNIVERSITY LUCKNOW
|
March 27, 2000 |
|
NARENDRA SINGH Vs. STATE OF U P
|
November 24, 2000 |
|
NARENDRA SINGH SAZWAN Vs. DISTRICT JUDGE NAINITAL
|
July 20, 2000 |
|
NARENDRA VEER SINGH TOMAR Vs. ADHYAKSHA ZILA PANCHAYAT ETAH
|
January 21, 2000 |
|
NARESH Vs. STATE OF U P
|
February 23, 2000 |
|
NARESH JAIN Vs. PRESCRIBED AUTHORITY, MEERUT AND OTHERS
|
August 4, 2000 |
|
NARINDJER JEET SINGH Vs. COMMITTEE OF MANAGEMENT PANT NAGAR INTER COLLEGE UDHAM SINGH NAGAR
|
April 24, 2000 |
|
NARITA Vs. STATE OF U P
|
May 3, 2000 |
|
NASIMUDDIN Vs. STATE OF U P
|
April 3, 2000 |
|
NASIRUDDIN Vs. STATE OF U P
|
April 13, 2000 |
|
NATHI Vs. BHULLI
|
February 9, 2000 |
|
NATHOO Vs. STATE
|
February 9, 2000 |
|
Nathoo Ram and Others Vs. State
|
February 19, 2000 |
|
NATHTHOO RAM Vs. STATE OF UTTAR PRADESH
|
February 19, 2000 |
|
NATIONAL AIRPORT AUTHORITY Vs. KAMAKHYA NARAIN SINGH
|
April 22, 2000 |
|
NATIONAL FEDERATION OF BLINDS Vs. STATE OF U P
|
January 28, 2000 |
|
NATIONAL FEDERATION OF BLINDS Vs. U P BRANCH
|
January 28, 2000 |
|
NATTHU SINGH Vs. STATE OF U P
|
January 11, 2000 |
|
NAUDURGA ENTERPRISES Vs. COMMISSIONER OF TRADE TAX
|
April 6, 2000 |
|
NAVED UDDIN SIDDIQUI Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
|
October 16, 2000 |
|
NAVEEN JAMVAL Vs. ARVIND KUMAR KANKANE
|
February 11, 2000 |
|
NAVEEN JAMVAL Vs. ARVIND KUMAR KENKANE
|
November 2, 2000 |
|
NAVEEN KUMAR Vs. REGIONAL SECRETARY MADYAMIK SHIKSHA PARISHAD
|
August 28, 2000 |
|
NAVIN CHANDRA AGARWAL Vs. IST ADDL DISTRICT JUDGE NAINITAL
|
September 12, 2000 |
|
NAVNEET KUMAR Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISAHD REGIONAL OFFICE
|
August 28, 2000 |
|
NAWAB DULHA Vs. UNION OF INDIA
|
September 20, 2000 |
|
NAWAZISH ALI Vs. STATE
|
February 9, 2000 |
|
NAYEEM Vs. STATE OF U P
|
March 5, 2000 |
|
NAYEEM Vs. STATE OF U.P.
|
May 3, 2000 |
|
NAZIR AHMAD Vs. GAON SABHA
|
August 11, 2000 |
|
NAZIR AHMAD Vs. GAON SABHA
|
August 16, 2000 |
|
NEELAM KUMARI Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY
|
March 15, 2000 |
|
NEERA SAXENA Vs. SANJIV KUMAR SAXENA
|
February 29, 2000 |
|
NEERAJ KUMAR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
September 11, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. VIBHA SENGAR
|
January 12, 2000 |
|
NEWASE ALI Vs. STATE OF U P
|
April 28, 2000 |
|
NIAZ AHMAD KHAN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION) AND OTHERS
|
November 21, 2000 |
|
NIGAM DAS Vs. ADDITIONAL DISTRICT JUDGE I JAUNPUR
|
March 16, 2000 |
|
NIRAJ UPADHYAYA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 10, 2000 |
|
NIRANJAN PRASAD AGARWAL Vs. STATE OF U.P. AND ANOTHER
|
March 16, 2000 |
|
Nirbhi Vs. State
|
October 3, 2000 |
|
NIRMAL Vs. U P STATE ELECTION COMMISSION LUCKNOW
|
October 16, 2000 |
|
NIRMAL KUMAR Vs. STATE OF U P
|
August 29, 2000 |
|
NIRUPA RANA Vs. 1ST ADDITIONAL DISTRICT JUDGE DEHRADUN
|
April 18, 2000 |
|
Nirupa Rana and Others Vs. Ist Addl. Distt.Judge,Dehradun and Others
|
April 18, 2000 |
|
NITIN KUMAR JAIN Vs. DISTRICT JUDGE MAINPURI
|
February 28, 2000 |
|
NITYA NAND PANDEY Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE V CIVIL JUDGE SD GORAKHPUR
|
September 8, 2000 |
|
NIYAMAT Vs. STATE OF U P
|
September 13, 2000 |
|
NRIPESH DUTTA MAZUMDAR Vs. STATE OF U P
|
April 25, 2000 |
|
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 13, 2000 |
|
OFFICIAL LIQUIDATOR U P ALLAHABAD Vs. MANAGING DIRECTOR U P F C LTD
|
August 9, 2000 |
|
OLSON JOHNSON Vs. ADDITIONAL DISTRICT JUDGE
|
December 19, 2000 |
|
OM PAL SINGH Vs. DISTRICT DEVELOPMENT OFFICER GHAZIABAD
|
April 21, 2000 |
|
OM PRAKASH Vs. STATE OF U P
|
February 8, 2000 |
|
OM PRAKASH Vs. STATE OF U P
|
January 29, 2000 |
|
OM PRAKASH Vs. STATE OF U P
|
May 3, 2000 |
|
OM PRAKASH Vs. SUPERINTENDING ENGINEER NALKOOP DIVISION
|
May 2, 2000 |
|
OM PRAKASH Vs. 1ST ADDL. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER
|
August 1, 2000 |
|
OM PRAKASH Vs. STATE OF U P
|
October 5, 2000 |
|
OM PRAKASH Vs. II ADDL DISTRICT JUDGE SAHARANPUR
|
September 7, 2000 |
|
OM PRAKASH AGARWAL Vs. COMMISSIONER OF TRADE TAX
|
February 17, 2000 |
|
OM PRAKASH MITTAL Vs. VTH ADDL DISTT JUDGE GHAZIABAD
|
May 25, 2000 |
|
OM PRAKASH VISHWAKARMA Vs. STATE OF U P
|
November 1, 2000 |
|
OMWATI DEVI Vs. DISTRICT SUPPLY OFFICER
|
January 17, 2000 |
|
ONKAR TIWARI ALIAS KARIA Vs. STATE OF UTTAR PRADESH
|
August 8, 2000 |
|
ORIENTAL FIRE and GENL INS CO LTD Vs. V D NAITHANI
|
February 24, 2000 |
|
ORIENTAL FIRE and GENL INS CO LTD Vs. NIRMALA DEVI
|
November 27, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. MUNSHI RAM
|
December 12, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. NARESH CHANDRA AGRAWAL
|
February 17, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. NANHOOMAL SHARMA
|
July 7, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. RAMVATI
|
May 15, 2000 |
|
OVERSEAS PAINTS LINKERS Vs. UNION OF INDIA UOI
|
August 11, 2000 |
|
P N MISHRA Vs. STATE OF U P
|
May 24, 2000 |
|
P N SRIVASTAVA Vs. U P COOPERATIVE SPG MILLS FEDERATION
|
January 24, 2000 |
|
P.K. CHAKRAVARTY Vs. XTH ADDL. DISTRICT AND SESSIONS JUDGE
|
August 21, 2000 |
|
PADAM SINGH Vs. DISTRICT MAGISTRATE AGRA
|
May 18, 2000 |
|
Padam Singh Vs. Haria
|
March 22, 2000 |
|
PAHARPUR PLASTICS GHAZIABAD Vs. COMMISSIONER CENTRAL EXCISE MEERUT
|
April 17, 2000 |
|
PAHUNCHI LAL Vs. UNION OF INDIA
|
March 29, 2000 |
|
PAL Vs. STATE OF UTTAR PRADESH
|
December 5, 2000 |
|
PANNA LAL Vs. 1ST ADDL. DISTRICT JUDGE
|
August 2, 2000 |
|
PAPPU Vs. STATE OF UTTAR PRADESH
|
November 13, 2000 |
|
PAPPU Vs. UNION OF INDIA
|
March 27, 2000 |
|
PAPPU ALIAS SHAKIL Vs. UNION OF INDIA
|
August 2, 2000 |
|
PARAM HANS SINGH Vs. STATE OF U P
|
January 4, 2000 |
|
PARAS NATH Vs. STATE OF U P
|
February 15, 2000 |
|
PARAS NATH AND SATEN KUMAR Vs. STATE OF U P
|
December 14, 2000 |
|
PARAS NATH MANI TRIPATHI Vs. STATE OF U P
|
March 30, 2000 |
|
PARAS NATH PANDEY Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE ALLAHABAD
|
November 2, 2000 |
|
PARAS NATH TIWARI Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR
|
July 24, 2000 |
|
PARASHU RAM SEMWAL Vs. REGISTRAR HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
|
November 8, 2000 |
|
PARMESHWAR KHANNA Vs. BHAGWATI DEVI
|
February 1, 2000 |
|
PARMINDER SINGH Vs. CH CHARAN SINGH UNIVERSITY MEERUT
|
December 12, 2000 |
|
PARSVNATH DEVELOPERS LTD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA
|
August 4, 2000 |
|
Parwat (deceased)(Substituted by Bhajan Lal) Vs. State
|
November 9, 2000 |
|
PATI TIWARI Vs. SADHAN SAHKARI SAMITI
|
December 5, 2000 |
|
PAYEES ADDHA Vs. STATE OF U P
|
May 23, 2000 |
|
PEER MOHAMMAD Vs. DISTRICT JUDGE JALAUN
|
January 21, 2000 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. ASSESSING OFFICER
|
November 9, 2000 |
|
PEOPLE UNION FOR CIVIL LIBERTIES Vs. STATE OF U P
|
December 6, 2000 |
|
PEOPLES UNION FOR CIVIL LIBERTIES ALLAHABAD Vs. STATE OF UTTAR PRADESH
|
January 12, 2000 |
|
PEOPLES UNION FOR CIVIL LIBERTIES ALLHABAD Vs. STATE OF U P
|
December 1, 2000 |
|
Phagu Vs. Ram Nath
|
April 28, 2000 |
|
PHOOL SHAH Vs. AKHTAR AND ORS.
|
May 17, 2000 |
|
PIARE AND OTHERS Vs. XIITH ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
|
April 20, 2000 |
|
PIYUSH KUMAR RASTOGI Vs. ARCHANA VARSHNEY
|
November 9, 2000 |
|
PIYUSH KUMAR RASTOGI Vs. ARCHANA VARSHNEY ALIAS VASUDHA
|
September 11, 2000 |
|
PLYWOOD PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
February 7, 2000 |
|
POONAM KHARE Vs. STATE OF U P
|
October 31, 2000 |
|
POORAN MAL VERMA Vs. IIND ADDL DISTRICT JUDGE MAINPURI
|
August 21, 2000 |
|
POORAN SINGH Vs. DISTRICT JUDGE PILIBHIT
|
April 24, 2000 |
|
Potan Vs. Gaon Sabha
|
May 2, 2000 |
|
PRABHA KAKKAR SMT Vs. JOINT DIRECTOR OF EDUCATION
|
April 13, 2000 |
|
PRABHAT BHUSHAN AND AJAI KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
May 19, 2000 |
|
PRABHU Vs. STATE
|
April 22, 2000 |
|
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH
|
August 11, 2000 |
|
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH
|
November 11, 2000 |
|
PRABHU DAYAL TIWARI Vs. LAKHAN SINGH
|
November 8, 2000 |
|
PRABHU DAYAL TIWARI, CHELA SRI RAM DAS (SARVRAKAR) AND OTHERS Vs. LAKHAN SINGH SON OF SUKH SAHAB SINGH & OTHERS
|
October 8, 2000 |
|
PRABHU NARAIN SAXENA Vs. VICECHANCELLOR DR BHEEM RAO AMBEDKAR UNIVERSITY AGRA
|
September 27, 2000 |
|
PRABHU NARAIN SAXENA Vs. CHANCELLOR AGRA UNIVERSITY
|
July 27, 2000 |
|
PRADEEP KUMAR GUPTA Vs. SURYA KANT DUBEY
|
February 4, 2000 |
|
PRADEEP KUMAR KATIYAR Vs. IIND ADDITIONAL CITY MAGISTRATE
|
January 13, 2000 |
|
PRADEEP NARAIN SHARMA Vs. SATYA PRAKASH PANDEY
|
January 3, 2000 |
|
Pradeep Singh Vs. Jaspal Singh
|
November 30, 2000 |
|
PRADUMN SINGH INDRA DEO PANDIT Vs. STATE OF U P
|
January 18, 2000 |
|
PRAHLAD SINGH Vs. NIYAZ AHMAD
|
February 8, 2000 |
|
PRAHLAD SINGH Vs. NIYAZ AHMAD
|
August 2, 2000 |
|
PRAKASH CHANDRA Vs. STATE OF U P
|
August 28, 2000 |
|
PRAKASH YADAV Vs. DISTRICT MAGISTRATE LUCKNOW
|
February 17, 2000 |
|
PRAKASHAK GURDEV COMPUTERS MEERUT SHAHAR DISTRICT MEERUT Vs. STATE OF U P
|
January 19, 2000 |
|
PRAKASHAK MOHIT PRINTERS GHAZIABAD Vs. STATE OF U P
|
January 28, 2000 |
|
PRAKASHAK MOHIT PRINTERS GHAZIABAD Vs. DISTRICT JUDGE BULANDSHAHR AND ASHOK PRAKSHAN ALIASREGD ALIAS
|
May 22, 2000 |
|
PRAKASHAK PUNEET PRASHANT PRAKASHAN Vs. DISTRICT JUDGE BULANDSHAHR U P
|
May 16, 2000 |
|
PRAMILA RAWAT Vs. DISTRICT JUDGE LUCKNOW
|
May 10, 2000 |
|
PRAMOD Vs. STATE OF UTTAR PRADESH
|
October 19, 2000 |
|
PRAMOD KUMAR Vs. STATE OF UTTAR PRADESH
|
February 21, 2000 |
|
PRAMOD KUMAR KATHAK Vs. DISTRICT SUPPLY OFFICER SHAHJAHANPUR
|
September 14, 2000 |
|
PRAMOD KUMAR RAJ Vs. L I C OF INDIA
|
January 24, 2000 |
|
PRASAD INDUSTRIES Vs. DISTRICT MAGISTRATE COLLECTOR SHAHJAHANPUR
|
November 10, 2000 |
|
PRATAP CHANDRA Vs. STATE OF U P
|
May 10, 2000 |
|
PRATAP NARAYAN Vs. STATE OF U P
|
October 24, 2000 |
|
PRATAP SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE FATEHPUR
|
May 10, 2000 |
|
PRATAPPUR SUGAR AND INDUSTRIES LIMITED Vs. DEPUTY LABOUR COMMISSIONER GORAKHPUR
|
July 14, 2000 |
|
PRAVEEN ALIAS BULGEY Vs. STATE OF U P
|
January 10, 2000 |
|
PRAVEEN BEGUM Vs. XVITH ADDL DISTRICT JUDGE AGRA
|
September 11, 2000 |
|
PRAVEEN KUMAR PANDEY Vs. STATE OF U P
|
November 15, 2000 |
|
PRAVEEN KUMAR UPADHYAYA Vs. DISTT BASIC EDUCATION OFFICER SIDDHARTH NAGAR
|
April 22, 2000 |
|
PRAVESH KUMAR Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
|
August 24, 2000 |
|
PRAVESH KUMAR Vs. VICECHANCELLOR B H U
|
December 15, 2000 |
|
PRAVIN JHA Vs. STATE OF U P
|
May 25, 2000 |
|
PRAYAG UDYOG P LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 7, 2000 |
|
PRAYAG UP NIVESAN AVAS AVAM NIRMAN SAHKARI SAMITI Vs. FAQUIR CHANDRA MEHROTRA
|
November 6, 2000 |
|
PREETAM SINGH KAMBO Vs. IIND ADDL DISTRICT JUDGE DEHRADUN
|
July 19, 2000 |
|
PREM CHAND SURESH CHAND Vs. COMMISSIONER OF SALES TAX
|
September 11, 2000 |
|
PREM KUMAR Vs. PRESCRIBED AUTHORITY MEERUT
|
January 12, 2000 |
|
PREM LAL PATEL Vs. STATE OF U P
|
April 3, 2000 |
|
PREM NARAIN AGARWAL Vs. RAJEEV AND TITI AND OTHERS
|
January 12, 2000 |
|
PREM NARAIN BAJPAI Vs. COMMISSIONER OF INCOME TAX
|
February 4, 2000 |
|
PREM NARAIN DUBEY Vs. STATE OF U P
|
May 5, 2000 |
|
PREM NARAIN SHARMA Vs. UNION OF INDIA
|
January 19, 2000 |
|
PREM SHANKAR CHATURVEDI Vs. DISTRICT ADMINISTRATIVE COMMITTEE CO OPERATIVE SOCIETIES BASTI
|
December 13, 2000 |
|
PREM SHANKER Vs. STATE OF U P
|
May 19, 2000 |
|
PREM SHANKER AWASTHI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
|
November 21, 2000 |
|
PREM SHANKER SRIVASTAVA Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
November 7, 2000 |
|
PREM SHANKER SRIVASTAVA Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ANOTHER
|
September 7, 2000 |
|
PREM SINGH Vs. ENGINEERINCHIEF P W D LUCKNOW
|
August 8, 2000 |
|
Prema Singh Vs. Virendra Singh
|
December 4, 2000 |
|
PRINCE KUMAR Vs. STATE OF U P
|
August 21, 2000 |
|
PRINCIPAL JAGAT TARAN GIRLS INTER COLLEGE ALLAHABAD Vs. DEPUTY DIRECTOR EDUCATION REGIONI ALLAHABAD
|
February 21, 2000 |
|
PRINCIPAL RASTRIYA INTER COLLEGE MAHRAJGANJ Vs. DISTRICT INSPECTOR OF SCHOOLS MAHRAJGANJ
|
February 4, 2000 |
|
PRISM CEMENT LIMITED Vs. UNION OF INDIA UOI
|
February 7, 2000 |
|
PRIYANKA KM Vs. MADHYAMIK SHIKSHA PARISHAD
|
May 25, 2000 |
|
PRIYANKA SINGH ALIASMINORALIAS Vs. MADHYAMIC SHIKSHA PARISHAD KSHETRIYA KARYALAYA ALLAHABAD
|
July 24, 2000 |
|
PROF CHANDRA PRAKASH JHA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
January 27, 2000 |
|
PUBLIC SERVICES TRIBUNAL BAR ASSOCIATION Vs. STATE OF U P
|
May 5, 2000 |
|
PUBLISHER MOHIT PRINTERS GHAZIABAD Vs. STATE OF U P
|
May 18, 2000 |
|
PUNJAB AND SIND BANK Vs. ADDL DISTRICT JUDGE VII BULANDSHAHR
|
August 18, 2000 |
|
PUNJAB NATIONAL BANK Vs. VIII ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
February 16, 2000 |
|
PUNJAB NATIONAL BANK Vs. LAKSHMI INDUSTRIAL AND TRADING CO P LTD
|
September 8, 2000 |
|
PUNJAB NATIONAL BANK Vs. LAKSHMI I AND T COMPANY PVT LTD
|
September 27, 2000 |
|
PURAN RAI Vs. STATE OF U P
|
March 30, 2000 |
|
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER
|
January 7, 2000 |
|
PURSHOTTAM DAS TANDON Vs. MILITARY ESTATE OFFICER
|
July 1, 2000 |
|
PURSHOTTAM SINGH Vs. COLLECTOR
|
March 15, 2000 |
|
PUSHKAR Vs. STATE OF U P
|
April 7, 2000 |
|
QADIR KHAN Vs. STATE OF UTTAR PRADESH
|
January 12, 2000 |
|
Qadir Khan and Ors. Vs. State of U.P.& Anr.
|
January 12, 2000 |
|
QUALITY EXPORTS AND CHEMICALS Vs. CEGAT
|
May 17, 2000 |
|
R B AGNIHOTRI Vs. STATE OF UTTAR PRADESH
|
February 22, 2000 |
|
R B GUPTA Vs. STATE OF U P
|
January 20, 2000 |
|
R B PRADHAN Vs. RENT CONTROL AND EVICTION OFFICER
|
January 7, 2000 |
|
R B SHARMA Vs. UNION OF INDIA UOI
|
January 11, 2000 |
|
R C SINGH Vs. UNION OF INDIA TO
|
June 9, 2000 |
|
R K DUBEY Vs. STATE OF U P
|
January 25, 2000 |
|
R K INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
September 12, 2000 |
|
R N SRIVASTAVA Vs. U P CO-OPERATIVE SPINNING MILLS FEDERATION B-2 SARVODAYA NAGAR KANPUR AND
|
January 24, 2000 |
|
R P PANDEY Vs. STATE OF U P
|
September 7, 2000 |
|
R S GARG Vs. STATE OF U P
|
May 22, 2000 |
|
R S PARIHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 17, 2000 |
|
RADHA DEVI Vs. TUNTUN PRASAD
|
November 30, 2000 |
|
RADHA KISAN Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
February 8, 2000 |
|
RADHA KRISHNA SINGH Vs. COMMISSIONER VILLAGE DEVELOPMENT U P
|
August 1, 2000 |
|
RADHA SARAN DUBEY Vs. RAM NIWAS
|
April 28, 2000 |
|
RADHEY LAL Vs. DY. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
|
November 24, 2000 |
|
RADHEY SHYAM Vs. DISTRICT JUDGE CHITRAKOOT
|
October 30, 2000 |
|
RADHEY SHYAM PADIA Vs. STATE OF U P
|
March 30, 2000 |
|
RAEES AHMAD Vs. STATE OF U P
|
May 19, 2000 |
|
Rafiq Vs. Chaman Shah
|
October 19, 2000 |
|
Raghib Vs. STATE OF U P
|
March 9, 2000 |
|
RAGHU RAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND OTHERS
|
November 21, 2000 |
|
RAGHUBEER Vs. STATE OF UTTAR PRADESH
|
August 11, 2000 |
|
RAGHUBIR PRASAD Vs. MAHANT GOVIND DASS
|
January 25, 2000 |
|
RAGHUBIR PRASAD UPADHYAY Vs. VITH ADDITIONAL DISTRICT AND SESSIONS JUDGE, ALIGARH AND OTHERS
|
November 27, 2000 |
|
RAGHUBIR SINGH AND KAMAL SINGH Vs. STATE OF U P
|
August 21, 2000 |
|
RAGHUNATH LAXMI NARAIN SPICES ALIASPVTALIAS LTD Vs. STATE OF U P
|
May 17, 2000 |
|
RAGHVENDRA LAL SRIVASTAVA Vs. PRINCIPAL SECRETARY EDUCATION GOVERNMENT OF UTTAR PRADESH
|
March 9, 2000 |
|
RAHEEM Vs. STATE OF U P
|
September 4, 2000 |
|
RAHEEM Vs. STATE OF U. P.
|
September 9, 2000 |
|
RAI SINGH Vs. STATE OF U P
|
September 2, 2000 |
|
RAI SINGH Vs. STATE OF UTTAR PRADESH
|
February 9, 2000 |
|
RAIS AHMAD SIDDIQUI Vs. OFFICER AUTHORISED
|
February 4, 2000 |
|
RAISA Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
August 25, 2000 |
|
RAJ BAHADUR Vs. STATE OF U P
|
February 14, 2000 |
|
RAJ BAHADUR SINGH Vs. STATE OF U P
|
January 24, 2000 |
|
RAJ KUMAR Vs. STATE OF U P
|
October 11, 2000 |
|
RAJ KUMAR AND ORS. Vs. IIIRD ADDL. DISTRICT JUDGE
|
July 21, 2000 |
|
RAJ KUMAR GOYAL Vs. CONTROLLER OF ESTATE DUTY
|
January 13, 2000 |
|
RAJ KUMAR GROVER Vs. DISTRICT JUDGE HARIDWAR
|
August 24, 2000 |
|
RAJ KUMAR KHEMKA Vs. STATE OF U P
|
March 13, 2000 |
|
RAJ KUMAR SAHI Vs. IIIRD ADDL DISTRICT JUDGE DEORIA
|
November 23, 2000 |
|
RAJ KUMAR SINGH Vs. STATE OF U P
|
September 6, 2000 |
|
RAJ KUMR JAIN Vs. STATE OF U.P. AND ANOTHER
|
February 8, 2000 |
|
Raj Narain Vs. State
|
May 10, 2000 |
|
RAJ NATH RAI Vs. YADUNANDAN RAI
|
March 2, 2000 |
|
RAJ SINGH Vs. STATE OF U P
|
September 15, 2000 |
|
RAJ TILAK JAIN Vs. STATE OF U P
|
December 16, 2000 |
|
RAJA RAM Vs. STATE OF UTTAR PRADESH
|
September 7, 2000 |
|
RAJA RAM Vs. CHHIDDAN
|
February 7, 2000 |
|
RAJA RAM Vs. STATE OF U P
|
July 9, 2000 |
|
RAJA RAM (DECD.) THROUGH L.RS. Vs. RAMKALI
|
April 25, 2000 |
|
RAJA RAM SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
|
January 24, 2000 |
|
RAJASTHAN TEXTILE TRADERS AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS
|
July 13, 2000 |
|
RAJEEV KUMAR SINGH Vs. SECRETARY U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND
|
September 14, 2000 |
|
RAJEEV KUMAR SINGH Vs. STATE OF U P
|
November 28, 2000 |
|
RAJEEV KUMAR SINGHAL Vs. INCHARGE DISTRICT JUDGE MUZAFFARNAGAR
|
March 27, 2000 |
|
RAJEEV VERMA Vs. STATE OF U P
|
December 12, 2000 |
|
RAJENDRA BAHADUR KATIYAR Vs. STATE OF U P
|
September 13, 2000 |
|
RAJENDRA KATIYAR Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
July 28, 2000 |
|
RAJENDRA KRISHNA YADAV Vs. STATE OF U P
|
July 10, 2000 |
|
RAJENDRA KUMAR Vs. RAM SWAROOP
|
May 31, 2000 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
March 7, 2000 |
|
RAJENDRA KUMAR PRAMOD KUMAR VARSHNEY Vs. STATE OF U P
|
July 3, 2000 |
|
RAJENDRA PAL SINGH Vs. U P SAHAKARI GRAM VIKAS BANK LTD
|
November 17, 2000 |
|
RAJENDRA PRAKASH Vs. BABITA GUPTA ALIAS PRATIBA GUPTA
|
April 19, 2000 |
|
RAJENDRA PRASAD Vs. UNION OF INDIA
|
December 21, 2000 |
|
RAJENDRA PRASAD TIWARI Vs. STATE OF U P
|
August 28, 2000 |
|
RAJENDRA SINGH Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
|
April 9, 2000 |
|
RAJENDRA SINGH Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
March 6, 2000 |
|
RAJENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR
|
November 12, 2000 |
|
RAJENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND OTHERS
|
November 22, 2000 |
|
RAJENDRA SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 1, 2000 |
|
RAJENDRA SINGH LECTURER ADARSH JANTA INTER COLLEGE Vs. D I O S FATEHPUR
|
December 11, 2000 |
|
RAJENDRA SINGH SOLANKI AND OTHERS Vs. ASST. DIRECTOR OF CONSOLIDATION, AGRA AND OTHERS
|
October 19, 2000 |
|
RAJENDRA THATHERA Vs. STATE OF UTTAR PRADESH
|
January 12, 2000 |
|
RAJESH Vs. STATE OF U P
|
April 25, 2000 |
|
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH
|
November 23, 2000 |
|
RAJESH KUMAR SHRIVASTAV Vs. UNION OF INDIA
|
November 6, 2000 |
|
RAJESH TALKIES Vs. STATE OF U P
|
September 22, 2000 |
|
RAJESH TRADING CO Vs. U P KRISHI UTPADAN MANDI PARISHAD
|
November 8, 2000 |
|
RAJIV GUPTA Vs. STATE OF U P
|
October 24, 2000 |
|
Rajiv Kumar Vs. Sudhir Kumar
|
November 2, 2000 |
|
RAJMANI SINGH Vs. DISTRICT COOPERATIVE BANK LTD
|
March 3, 2000 |
|
Rajoo Ram Nath Singh Vs. State of U P
|
May 25, 2000 |
|
RAJPAL Vs. STATE
|
April 11, 2000 |
|
RAJPAL SINGH AND ANOTHER Vs. VIKRAM SINGH AND ANOTHER
|
November 29, 2000 |
|
Rajrani Vs. State of U.P.
|
September 20, 2000 |
|
RAJU Vs. ADDITIONAL COMMISSIONER (ADMN.) VARANASI DIVISION,
|
November 28, 2000 |
|
RAJWATI Vs. COLLECTOR DISTRICT MAGISTRATE BULANDSHAHR
|
January 25, 2000 |
|
RAKESH AGARWAL Vs. CHAIRMAN L I C OF INDIA
|
September 27, 2000 |
|
RAKESH CHANDRA SHARMA Vs. STATE OF U P
|
November 22, 2000 |
|
RAKESH DUTT PANDEY Vs. VITH ADDITIONAL DISTRICT JUDGE KANPUR
|
March 31, 2000 |
|
RAKESH KUMAR Vs. DEPUTY INSPECTOR OF SCHOOLS ETAWAH
|
November 24, 2000 |
|
RAKESH KUMAR ARORA Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
April 26, 2000 |
|
RAKESH KUMAR PANWAR Vs. STATE OF U P
|
June 26, 2000 |
|
RAKESH KUMAR PANWAR Vs. STATE OF U P
|
June 20, 2000 |
|
RAKESH KUMAR RASTOGI Vs. R C AND E O UPPER NAGAR MAGISTRATE KANPUR NAGAR
|
May 10, 2000 |
|
RAKESH KUMAR SINGH Vs. STATE OF U P
|
December 4, 2000 |
|
RAKESH KUMAR SINGH Vs. VIIITH ADDL DISTRICT AND SESSIONS JUDGE HARDOI
|
December 12, 2000 |
|
RAKESH KUMAR VERMA Vs. STATE OF U P
|
August 17, 2000 |
|
RAKESH RATURL Vs. STATE OF U P
|
March 29, 2000 |
|
RAKSHA RAM URF SHUKUL Vs. STATE OF UTTAR PRADESH
|
November 8, 2000 |
|
RAKSHPAL SINGH AND Vs. DISTRICT MAGISTRATE MAINPURI
|
May 16, 2000 |
|
RAM AATA Vs. STATE OF U P
|
February 14, 2000 |
|
RAM ASHREY GUPTA Vs. U.P. BASIC SHIKSHA PARISHAD, ALLAHABAD AND ANOTHER
|
October 24, 2000 |
|
RAM ASREY Vs. PRESCRIBED AUTHORITY/I JUDGE, SMALL CAUSE COURT, KANPUR NAGAR AND ANOTHER
|
November 30, 2000 |
|
RAM AUTAR Vs. STATE OF U.P.
|
May 10, 2000 |
|
RAM AUTAR SINGH Vs. STATE OF UTTAR PRADESH
|
August 10, 2000 |
|
RAM BABU GUPTA Vs. STATE OF U P
|
March 16, 2000 |
|
RAM BABU GUPTA Vs. STATE OF U P
|
March 6, 2000 |
|
RAM BETI Vs. STATE
|
January 10, 2000 |
|
RAM BHAJ Vs. PUNJAB NATIONAL BANK
|
January 24, 2000 |
|
RAM BHARAT TEWARI Vs. TOWN AREA COMMITTEE
|
May 1, 2000 |
|
Ram Bilas Singh Vs. STATE OF U P
|
September 5, 2000 |
|
RAM BRIKSHA CHAUDHARI Vs. PRINCIPAL
|
October 13, 2000 |
|
RAM CHABILEY Vs. STATE OF U P
|
April 22, 2000 |
|
RAM CHANDER Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
September 13, 2000 |
|
Ram Chandra Vs. Mukesh Chandra
|
December 20, 2000 |
|
RAM CHANDRA Vs. STATE OF U. P.
|
December 8, 2000 |
|
RAM CHANDRA PRASAD KESHRI Vs. STATE OF UTTAR PRADESH
|
March 16, 2000 |
|
Ram Chandra Prasad Keshri and Ors. Vs. State of U.P.& Anr.
|
March 16, 2000 |
|
Ram Charan Vs. State
|
November 14, 2000 |
|
Ram Charan Vs. Gaon Sabha
|
December 27, 2000 |
|
RAM CHARAN Vs. GOMTI
|
February 4, 2000 |
|
RAM DAS Vs. STATE OF U P
|
November 7, 2000 |
|
RAM DAYAL KANDU Vs. STATE OF U P
|
November 7, 2000 |
|
RAM DEEN Vs. STATE OF U P
|
November 14, 2000 |
|
Ram deen Vs. State
|
November 23, 2000 |
|
Ram deen Vs. State
|
November 30, 2000 |
|
RAM DEO SAHU Vs. STATE OF U P
|
November 23, 2000 |
|
RAM DEVI DECD Vs. DISTRICT MAGISTRATE MATHURA
|
July 6, 2000 |
|
RAM DHANI SINGH Vs. COLLECTOR SONBHADRA
|
January 3, 2000 |
|
RAM DHANI SINGH Vs. COLLECTOR SONBHADRA
|
March 1, 2000 |
|
RAM DHEERAJ Vs. STATE OF U P
|
December 13, 2000 |
|
RAM DULARE Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
|
March 3, 2000 |
|
RAM DULARI (MST.) Vs. THE PRESCRIBED AUTHORITY/ADDITIONAL CITY MAGISTRATE, KANPUR NAGAR AND OTHERS
|
August 25, 2000 |
|
RAM GOPAL PANDEY Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK KANPUR
|
September 8, 2000 |
|
RAM GOPAL VERMA Vs. VII ADDL DISTRICT JUDGE BULANDSHRAHAR
|
January 21, 2000 |
|
RAM GOVIND MISHRA Vs. CHIEF CONTROLLING REVENUE AUTHORITY U P ALLAHABAD
|
March 1, 2000 |
|
RAM HET SINGH Vs. D D C MATHURA
|
January 19, 2000 |
|
RAM HIT Vs. STATE OF U P
|
June 13, 2000 |
|
Ram Jas Vs. Ram Asrey
|
December 19, 2000 |
|
RAM KAILASH JAISWAL Vs. STATE OF UTTAR PRADESH
|
October 18, 2000 |
|
RAM KALI Vs. RAM PRAKASH
|
September 13, 2000 |
|
RAM KALI Vs. DISTRICT JUDGE JHANSI
|
March 1, 2000 |
|
RAM KISHAN Vs. STATE OF U P
|
May 3, 2000 |
|
RAM KISHAN Vs. CHANDARO
|
November 14, 2000 |
|
RAM KISHORE Vs. STATE OF U P
|
August 17, 2000 |
|
RAM KUMAR Vs. STATE OF U P
|
April 6, 2000 |
|
RAM KUMAR GUPTA Vs. STATE OF U P
|
March 16, 2000 |
|
RAM LACHHAN Vs. STATE OF UTTAR PRADESH
|
February 18, 2000 |
|
RAM LAL Vs. STATE OF U P
|
July 28, 2000 |
|
RAM LAL Vs. STATE OF UTTAR PRADESH
|
May 22, 2000 |
|
RAM LAXMI NARAIN MARVARI HINDU HOSPITAL Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
|
May 19, 2000 |
|
Ram Manohar Vs. Wahid Ali
|
November 7, 2000 |
|
RAM MILAN SINGH Vs. STATE OF U P
|
July 25, 2000 |
|
RAM NARAIAN TIWARI Vs. UNION OF INDIA
|
July 26, 2000 |
|
RAM NARAIN Vs. STATE
|
February 18, 2000 |
|
RAM NARAIN SINGH Vs. STATE OF U P
|
December 1, 2000 |
|
RAM NARESH TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 7, 2000 |
|
RAM NARESH YADAV Vs. STATE OF UTTAR PRADESH
|
December 8, 2000 |
|
RAM NATH Vs. STATE OF U P
|
November 2, 2000 |
|
RAM NATH GUPTA Vs. PRESCRIBED AUTHORITY
|
September 6, 2000 |
|
RAM NATH GUPTA Vs. IVTH ADDITIONAL SESSIONS JUDGE AND ORS.
|
February 28, 2000 |
|
RAM NAYAN SHARMA Vs. STATE OF U P
|
May 23, 2000 |
|
RAM PAL Vs. STATE OF U.P.
|
April 22, 2000 |
|
RAM PAL SINGH Vs. RAM DATT
|
September 5, 2000 |
|
RAM PAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 22, 2000 |
|
RAM PAL YADAV Vs. STATE OF U P
|
November 15, 2000 |
|
RAM PARIKSHAN Vs. ASHOK KUMAR
|
May 17, 2000 |
|
RAM PRAKASH Vs. STATE OF UTTAR PRADESH
|
July 6, 2000 |
|
Ram Prakash and Ors. Vs. State of U.P.
|
July 6, 2000 |
|
RAM PRASAD Vs. PRESCRIBED AUTHORITY, MATHURA AND ANOTHER
|
July 7, 2000 |
|
RAM PRASAD Vs. ASHOK KUMAR
|
August 25, 2000 |
|
RAM PRASAD MISHRA ALIAS JAGDEESH MISHRA AND OTHERS Vs. UPPER ZILA ADHIKARI/PRESCRIBED AUTHORITY, KANPUR NAGAR AND OTHERS
|
July 18, 2000 |
|
RAM PRASOT Vs. STATE OF U P
|
May 15, 2000 |
|
RAM PRATAP SINGH Vs. CHIEF JUDICIAL MAGISTRATE MATHURA
|
February 4, 2000 |
|
Ram Pratap Singh Vs. C.J.M.Mathura & Ors.
|
February 4, 2000 |
|
RAM PRATAP SONKAR Vs. CHAIRMAN AND MANAGING DIRECTOR ALLAHABAD
|
February 28, 2000 |
|
RAM PUJAN Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
May 19, 2000 |
|
Ram Pyare Vs. Bhalloo
|
October 31, 2000 |
|
RAM PYARI Vs. STATE OF U P
|
March 3, 2000 |
|
RAM PYARI Vs. IVTH ADDL DISTT JUDGE JALAUN AT ORAI
|
September 13, 2000 |
|
RAM SAJIWAN SINGH Vs. STATE OF U P
|
May 23, 2000 |
|
RAM SAROJ TIWARI Vs. STATE OF U P
|
April 10, 2000 |
|
RAM SEWAK Vs. RAM PRASAD
|
July 13, 2000 |
|
RAM SEWAK GUPTA Vs. STATE OF U.P. AND OTHERS
|
January 15, 2000 |
|
RAM SEWAK GUPTA Vs. STATE OF U P
|
January 4, 2000 |
|
RAM SHANKER Vs. STATE
|
April 17, 2000 |
|
RAM SHANKER Vs. IIIRD ADDL DISTRICT JUDGE FARRUKHABAD
|
July 31, 2000 |
|
RAM SHIROMANI MISHRA Vs. STATE OF U P
|
April 22, 2000 |
|
RAM SHREE STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2000 |
|
RAM SINGH Vs. STATE OF U P
|
August 11, 2000 |
|
RAM SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR
|
July 4, 2000 |
|
RAM SUKH Vs. SUGHARA AND OTHERS
|
January 4, 2000 |
|
RAM SWAMP Vs. STATE
|
May 2, 2000 |
|
RAM SWAROOP Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 19, 2000 |
|
RAM SWAROOP SHARMA Vs. STATE OF U P
|
March 2, 2000 |
|
RAM SWARUP Vs. STATE OF U P
|
May 2, 2000 |
|
RAMA KANT Vs. STATE OF UTTAR PRADESH
|
July 28, 2000 |
|
RAMA SHANKAR ROY Vs. STATE OF U P
|
July 4, 2000 |
|
RAMA SHANKER Vs. STATE OF U P
|
April 17, 2000 |
|
RAMA SHANKER SRIVASTAVA Vs. USHA BALA SRIVASTAVA
|
August 9, 2000 |
|
RAMA SHANKER SRIVASTAVA Vs. USHA BALA SRIVASTAVA
|
September 8, 2000 |
|
RAMANAND YADAV Vs. XTH ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
November 27, 2000 |
|
RAMESH Vs. STATE OF U P
|
November 14, 2000 |
|
RAMESH CHAND Vs. IST ADDITIONAL DISTRICT JUDGE AGRA
|
March 15, 2000 |
|
RAMESH CHANDRA Vs. U P POLLUTION CONTROL BOARD
|
April 2, 2000 |
|
RAMESH CHANDRA Vs. UTTAR PRADESH POLLUTION CONTROL BOARD
|
February 4, 2000 |
|
RAMESH CHANDRA BHATNAGAR Vs. THE R.C. & E.O./ADDL. CITY MAGISTRATE III, KANPUR NAGAR AND ANOTHER
|
November 16, 2000 |
|
RAMESH KUMAR SHUKLA Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
February 21, 2000 |
|
Rameshwar Vs. Gaon Sabha
|
January 16, 2000 |
|
RAMJAN ALIAS SAWANRU Vs. STATE OF UTTAR PRADESH
|
November 2, 2000 |
|
RAMJEE Vs. SPECIAL JUDGE GORAKHPUR
|
August 17, 2000 |
|
RAMJI LAL VARSHNEY Vs. ADDITIONAL DISTRICT JUDGE ALIGARH
|
May 10, 2000 |
|
RAMJI OJHA Vs. STATE OF U P
|
November 2, 2000 |
|
RAMPHER GUPTA Vs. STATE OF U P
|
January 20, 2000 |
|
RAMRAJ RICE MILLS Vs. COMMISSIONER TRADE TAX
|
August 9, 2000 |
|
RAMU Vs. EXECUTIVE OFFICER NAGAR PALIKA MIRZAPUR
|
August 31, 2000 |
|
RAMVIR SINGH Vs. MAKKHAN SINGH
|
August 24, 2000 |
|
RAN VIJAY SINGH CHAUHAN Vs. JOINT DIRECTOR OF EDUCATION JHANSI
|
December 19, 2000 |
|
Rasheet Vs. Zarina
|
March 7, 2000 |
|
RASHID Vs. STATE OF UTTAR PRADESH
|
February 17, 2000 |
|
RASHMI PAL Vs. STATE OF U.P.
|
October 20, 2000 |
|
RATAN Vs. STATE OF U P
|
October 12, 2000 |
|
Ratan Vs. Gaon Sabha
|
November 27, 2000 |
|
RATAN BALA YADAV SMT Vs. COMMITTEE OF MANAGEMENT P N GIRLS INTER COLLEGE
|
March 16, 2000 |
|
RATAN KUMAR Vs. IIIRD ADDL DISTRICT JUDGE ALLAHABAD
|
March 27, 2000 |
|
RATAN KUMAR DIXIT Vs. STATE OF UTTAR PRADESH
|
October 24, 2000 |
|
RATNABH PATI TRIPATHI Vs. UNION OF INDIA
|
August 8, 2000 |
|
RATTAN ANMOL SINGH Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
April 4, 2000 |
|
RAVI KRISHNA Vs. MURALIDHAR AGRAWAL
|
May 17, 2000 |
|
RAVINDRA NATH Vs. STATE OF U P
|
March 7, 2000 |
|
Ravindra Nath Singh Vs. Sheo Bachan
|
December 11, 2000 |
|
RAVINDRA PAL Vs. STATE OF U P
|
July 1, 2000 |
|
RAVINDRA PAL Vs. STATE OF U P
|
July 11, 2000 |
|
RAYEEN FRUIT COMPANY Vs. STATE OF U P
|
May 22, 2000 |
|
Rayees Adda Vs. State of U P
|
May 23, 2000 |
|
RAZIA KHATOON AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
November 23, 2000 |
|
RENU Vs. SANJAI SINGH
|
January 31, 2000 |
|
RESERVE BANK OF INDIA Vs. KRISHI EXPORT COM CORPN LTD
|
October 16, 2000 |
|
RICHH PAL Vs. STATE OF U P
|
January 11, 2000 |
|
RINKU ALIAS HUKKU Vs. STATE OF U P
|
January 12, 2000 |
|
RIYAZAT ALI Vs. STATE OF UTTAR PRADESH
|
February 18, 2000 |
|
Riyazat Ali (In Jail) Vs. State of U.P.
|
February 18, 2000 |
|
RIZWAN HAIDER Vs. STATE OF U.P. AND ANOTHER
|
January 24, 2000 |
|
Roop Narain Vs. Kamala Devi
|
December 12, 2000 |
|
ROOP NARAIN Vs. STATE
|
February 29, 2000 |
|
RUDAL PRASAD Vs. DEPUTY DIRECTOR, UDDYAN, GORAKHPUR REGION, GORAKHPUR AND OTHERS
|
September 12, 2000 |
|
S C SAXENA Vs. STATE OF U P
|
April 7, 2000 |
|
S D TEWARI Vs. CHIEF MEDICAL SUPERINTENDENT T B SAPRU HOSPITAL ALLAHABAD
|
February 28, 2000 |
|
S N SINGH GAUTAM Vs. STATE OF U P
|
December 7, 2000 |
|
S P ROY Vs. STATE OF U P
|
September 15, 2000 |
|
S.N.Singh Gautam,Ors Vs. State of U.P.& Ors,
|
December 7, 2000 |
|
Sabban Vs. State of U.P.
|
November 13, 2000 |
|
SABBAN IN JAIL Vs. STATE OF UTTAR PRADESH
|
November 13, 2000 |
|
Sabri Begum Vs. Ist Addl. District Judge,Nainital and Others
|
March 9, 2000 |
|
Sachchey Lal Tiwari Vs. STATE OF U P
|
September 27, 2000 |
|
SACHHIDA NAND Vs. DISTRICT JUDGE BALLIA
|
September 8, 2000 |
|
Safdar Ali Vs. Gajendra Kumar
|
November 6, 2000 |
|
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. ASSTT CIT
|
May 23, 2000 |
|
SAHARA INDIA MUTUAL BENEFIT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 28, 2000 |
|
SAJJAN LAL Vs. STATE OF U P
|
November 29, 2000 |
|
SAKAT NARAIN TANDON AND OTHERS Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
July 27, 2000 |
|
SAKHAWAT HUSSAIN Vs. CANTONMENT BOARD ALLAHABAD
|
September 15, 2000 |
|
Salamat Vs. Har Dayal
|
January 30, 2000 |
|
SALEEM AKHTAR Vs. STATE OF U P
|
December 4, 2000 |
|
SALIM S O KARIM Vs. STATE OF UTTAR PRADESH
|
September 13, 2000 |
|
SAMAR BAHADUR YADAV Vs. REGIONAL HIGHER EDUCATION OFFICER VARANASI
|
February 29, 2000 |
|
SAMRUNNISA Vs. XTH ADDL DISTT JUDGE KANPUR
|
May 10, 2000 |
|
SAMUDRI KUMARI Vs. STATE OF U P
|
October 13, 2000 |
|
SANDEEP BHATIA Vs. VTH ADDL. DISTRICT JUDGE, BIJNOR AND OTHERS
|
August 25, 2000 |
|
SANDEEP JAIN Vs. SURESH CHANDRA JAIN
|
April 3, 2000 |
|
SANDEEP JAIN Vs. STATE OF U.P.
|
November 3, 2000 |
|
SANJAI KUMAR Vs. STATE OF UTTAR PRADESH
|
August 11, 2000 |
|
SANJAI KUMAR SINGH Vs. STATE OF U P
|
June 14, 2000 |
|
SANJAY KUMAR Vs. SUNITA
|
July 20, 2000 |
|
SANJAY KUMAR SINGH Vs. SSTATE OF U P
|
May 25, 2000 |
|
SANJEEV KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
|
February 1, 2000 |
|
SANJEEV TRIPATHI Vs. CHIEF SECRETARY DEPARTMENT OF JAILS
|
February 15, 2000 |
|
SANKATHA PRASAD CHAURASIYA Vs. R C AND E O ADDITIONAL CITY MAGISTRATE III KANPUR NAGAR
|
September 11, 2000 |
|
SANMAN SINGH Vs. UPPER COLLECTOR UPPER ZILADHIKARI ALIASF AND RALIAS FARRUKHABAD
|
February 22, 2000 |
|
SANOTSH SINGH Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
September 6, 2000 |
|
SANTOSH KUMAR Vs. NAGESHWAR PRASAD
|
September 15, 2000 |
|
SANTOSH KUMAR Vs. DEPUTY COLLECTOR UPZILADHIKARI DEORIA
|
May 11, 2000 |
|
Santosh Kumar Vs. State
|
December 27, 2000 |
|
SANTOSH KUMAR SRIVASTAVA Vs. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED
|
November 3, 2000 |
|
SANTOSH KUMARI Vs. BRIJ KUSHORE
|
January 17, 2000 |
|
SANTOSH SINGH Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY
|
June 9, 2000 |
|
SANTOSH SINGH Vs. VICE-CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD
|
September 6, 2000 |
|
SAPPU ALIAS SITA RAM Vs. STATE OF U P
|
July 31, 2000 |
|
SARANG THEATRE Vs. STATE OF U P
|
September 22, 2000 |
|
SARASWATI CHADDHA Vs. IST ADDL DISTRICT JUDGE ALLAHABAD
|
March 3, 2000 |
|
SARAYA DISTILLARY Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
May 4, 2000 |
|
SARDAR CHARAN SINGH Vs. PRESCRIBED AUTHORITY JHANSI
|
August 24, 2000 |
|
SARDAR JOGENDRA SINGH Vs. DWARKA SINGH
|
August 24, 2000 |
|
SARDAR NARENDRA SINGH Vs. RENT CONTROL AND EVICTION OFFICER A C M ALIASVIALIAS KANPUR NAGAR
|
January 17, 2000 |
|
SARDAR SURJEET SINGH Vs. VLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
May 19, 2000 |
|
SARLA SENGAR Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
July 13, 2000 |
|
SAROJ Vs. IMARTA SAINI
|
July 31, 2000 |
|
SAROJ JAISWAL Vs. DISTRICT MAGISTRATE
|
May 23, 2000 |
|
SAROJ SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY VARANASI
|
December 12, 2000 |
|
SARTAJ Vs. STATE OF U P
|
August 29, 2000 |
|
SARTAJ Vs. STATE OF U.P. AND ANOTHER
|
August 21, 2000 |
|
SARVATI DEVI Vs. 8TH ADDL DISTRICT JUDGE AGRA
|
May 10, 2000 |
|
SATISH CHANDRA SHARMA Vs. STATE OF U P
|
September 4, 2000 |
|
SATPAL Vs. STATE OF UTTAR PRADESH
|
April 24, 2000 |
|
SATROHAN Vs. STATE OF U P
|
August 7, 2000 |
|
SATTAN ALIAS SATYENDRA Vs. STATE OF UTTAR PRADESH
|
October 18, 2000 |
|
SATYA GUPTA Vs. OM PRAKASH DECD
|
September 29, 2000 |
|
SATYA NARAIN Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR NAGAR AND OTHERS
|
December 21, 2000 |
|
SATYA NARAIN Vs. RENT CONTROL AND EVICTION OFFICER
|
February 21, 2000 |
|
SATYA PRAKASH SRIVASTAVA Vs. YOGENDRA NARAIN CHIEF SECRETARY U P LUCKNOW
|
April 18, 2000 |
|
SATYAPAL Vs. PREM PAL
|
January 7, 2000 |
|
SATYAWATI Vs. REGIONAL SECY MADHYAMIC SHIKSHA PARISHAD REGIONAL OFFICE BAREILLY
|
August 31, 2000 |
|
SATYENDRA Vs. DY. DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND O
|
November 15, 2000 |
|
SAUD Vs. STATE OF UTTAR PRADESH
|
May 9, 2000 |
|
SAUDAN SINGH Vs. STATE OF U P
|
April 6, 2000 |
|
SAUDAN SINGH DECD Vs. STATE OF U P
|
October 18, 2000 |
|
SAURABH KUMAR GUPTA Vs. STATE OF U P
|
September 29, 2000 |
|
SAYEED AHMAD Vs. ADDL DISTRICT JUDGE GHAZIABAD
|
August 22, 2000 |
|
SAYOOM KHAN Vs. STATE OF U P
|
May 19, 2000 |
|
SECRETARY BOARD OF BASIC EDUCATION ALLAHABAD Vs. RAJENDRA SINGH
|
June 26, 2000 |
|
SECURITY AND INTELLIGENCE SERVICES INDIA LTD Vs. DIRECTOR SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES LUCKNOW
|
April 20, 2000 |
|
SH MARKANDEY SINGH Vs. SHAHEDA BEGUM
|
March 15, 2000 |
|
SHABIHUL HASAN JAFARI Vs. ZARIN FATMA
|
March 16, 2000 |
|
SHAHDEEN Vs. STATE
|
January 6, 2000 |
|
SHAHIDA BEGUM Vs. IBRAHIM JALILULLAH
|
February 15, 2000 |
|
SHAIL KUMAR SINGH Vs. STATE OF U P
|
September 1, 2000 |
|
SHAIL KUMAR SINGH Vs. STATE OF U P
|
September 15, 2000 |
|
Shailendra Kumar Vs. State of U.P.and another
|
May 9, 2000 |
|
Shailesh Kumar Vs. Raja Ram
|
January 19, 2000 |
|
SHAILESH KUMAR AGRAWAL Vs. STATE OF U P
|
March 27, 2000 |
|
SHAILESH KUMAR CONTRACTOR Vs. COMMISSIONER OF TRADE TAX
|
September 4, 2000 |
|
SHAKEEL AHMAD Vs. SMT. SHABINA AND ANOTHER
|
February 16, 2000 |
|
SHAKIL AHMED S O MOHAMMAD ISMAIL Vs. STATE OF UTTAR PRADESH
|
November 7, 2000 |
|
SHAKTI STONE WORKS Vs. STATE OF U P
|
February 1, 2000 |
|
SHAKUNTALA KUKREJA (SMT.) Vs. R.C. AND E.O., MEERUT
|
February 15, 2000 |
|
SHAKUNTALA SHARMA Vs. STATE OF UTTAR PRADESH
|
January 7, 2000 |
|
SHAKUNTALA SHARMA Vs. STATE OF U P
|
July 1, 2000 |
|
SHALI KUMAR SINGH Vs. STATE OF U P
|
January 9, 2000 |
|
SHAMBHU Vs. STATE OF U P
|
October 10, 2000 |
|
SHAMBHU SINGH Vs. STATE ELECTION COMMISSIONER U P
|
August 8, 2000 |
|
SHAMI AHMAD Vs. DISTRICT JUDGE
|
August 18, 2000 |
|
SHAMSHAD AHMAD Vs. STATE OF U P
|
March 30, 2000 |
|
SHAMSHAD ALI Vs. DIRECTOR ALIASPOLICE RADIOALIAS U P POLICE RADIO LUCKNOW
|
December 8, 2000 |
|
SHAMSHER SINGH Vs. GENERAL MANAGER PUNAB AND SIND BANK
|
December 13, 2000 |
|
Shamsher Singh Vs. State of Uttar Pradesh
|
September 27, 2000 |
|
SHANKAR AWASTHI AND OTHERS Vs. IIIRD ADDL. DISTRICT JUDGE, MIRZAPUR AND OTHERS
|
July 31, 2000 |
|
SHANKAR PRASAD Vs. STATE OF U P
|
February 4, 2000 |
|
SHANKER BROTHERS OIL MILLS Vs. STATE OF U P
|
November 8, 2000 |
|
SHANKER LAL Vs. RAM SEWAK
|
December 31, 2000 |
|
SHANKER LAL Vs. RAM SEWAK
|
March 31, 2000 |
|
SHANKER LAL KESHARWANI Vs. THE PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS
|
August 18, 2000 |
|
SHANKER SINGH Vs. STATE OF U P
|
September 12, 2000 |
|
SHANTI RAWAT Vs. BOARD OF REVENUE
|
March 9, 2000 |
|
SHARAD KUMAR SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH
|
February 21, 2000 |
|
SHARDA REFRIGERATION CO PVT LTD Vs. STATE
|
September 13, 2000 |
|
SHARIB ALI Vs. STATE OF U P
|
October 24, 2000 |
|
SHARIEF Vs. DISTRICT MAGISTRATE PRATAPGARH
|
January 17, 2000 |
|
Sharifan Vs. Khujja @ Khujji & Ors.
|
December 20, 2000 |
|
SHASHI BHUSHAN KUMAR Vs. U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD
|
September 12, 2000 |
|
SHASHI DUTT PANDEY Vs. BALESHWAR TYAGI
|
March 3, 2000 |
|
SHASHI KALA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS MAHRAJGANJ
|
August 30, 2000 |
|
SHASHI PRABHA Vs. STATE OF U P
|
October 20, 2000 |
|
SHASHI SAXENA Vs. DEPUTY DIRECTOR OF EDUCATION
|
July 26, 2000 |
|
SHASHI SHARMA Vs. STATE OF U P
|
February 24, 2000 |
|
SHATRUGHAN NISHAD Vs. DISTRICT MAGISTRATE ADMINISTRATOR CHAIRMAN KISHAN SAHKARI CHINI MILLS
|
May 15, 2000 |
|
SHEBAR KHAN Vs. STATE OF U P
|
April 26, 2000 |
|
SHEEL KUMAR MISHRA Vs. USHA RANI MISHRA
|
March 16, 2000 |
|
SHEELA DEVI Vs. MUNNA LAL
|
May 23, 2000 |
|
SHEELA SINGH Vs. PURVANCHAL UNIVERSITY JAUNPUR
|
December 20, 2000 |
|
SHEETAL PRASAD KESHARVANI Vs. PRESCRIBED AUTHORITY IVTH A C M M KANPUR NAGAR
|
September 29, 2000 |
|
SHEETAL PRASAD KESHARWANI Vs. XVITH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
May 25, 2000 |
|
SHEO CHARAN Vs. STATE OF U P
|
April 22, 2000 |
|
SHEO KUMAR RAM GUPTA Vs. STATE OF U P
|
October 17, 2000 |
|
SHEO KUMAR SINGH Vs. STATE OF U P
|
January 11, 2000 |
|
SHEO NANDAN JAISWAL Vs. STATE OF U P
|
November 24, 2000 |
|
Sheo Pal Vs. Lalji
|
November 30, 2000 |
|
SHEO PAL SRIVASTAVA AND ORS Vs. DISTRICT MAGISTRATE & ORS
|
July 7, 2000 |
|
SHEO RAM PAL Vs. STATE
|
November 24, 2000 |
|
SHEO SHANKAR ALIAS BUDHA Vs. STATE OF U P
|
February 3, 2000 |
|
SHEOPAL SRIVASTAVA Vs. DISTRICT MAGISTRATE VARANASI
|
July 7, 2000 |
|
SHESH NARAYAN MISRA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
|
July 20, 2000 |
|
SHESH NATH RAM Vs. JOINT DIRECTOR OF EDUCATION
|
April 4, 2000 |
|
SHESH NATH TRIPATHI Vs. C O M SWAMI DAYANAND SNATAK MAHAVIDYALAYA DEORIA
|
March 1, 2000 |
|
SHITAL PRASAD TIWARI Vs. COMMISSIONER CHITRAKOOT DHAM MANDAL BANDA
|
July 17, 2000 |
|
SHITLA PRASAD ALIAS MATA PRASAD Vs. STATE OF U P
|
November 28, 2000 |
|
SHIV BACHAN Vs. JUDICIAL MAGISTRATE DEORIA
|
November 29, 2000 |
|
SHIV KUMAR Vs. STATE OF UTTAR PRADESH
|
August 3, 2000 |
|
SHIV KUMAR SONI Vs. COLLECTOR HAMIRPUR
|
February 4, 2000 |
|
SHIV MANGAL SINGH Vs. CANE COMMISSIONER EVAM ADDHYAKSHA RAJKIYA GANNA PRADHIKARAN
|
January 11, 2000 |
|
SHIV MURAT Vs. IIND ADDL DISTRICT JUDGE VARANASI
|
August 18, 2000 |
|
SHIV NARAIN Vs. STATE OF U P
|
March 16, 2000 |
|
SHIV NARAIN TRIPATHI Vs. SECRETARY MINOR IRRIGATION AND RERAL ENGINEERING SECVICES U P
|
March 27, 2000 |
|
SHIV PAL Vs. STATE
|
March 2, 2000 |
|
SHIV PRASAD Vs. STATE OF U P
|
August 25, 2000 |
|
SHIV PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
November 24, 2000 |
|
Shiv Sahain Mishra @ Raju and Ors.,Gokaran Nath Mishra and Ors. Vs. State of U.P.& Anr.
|
January 12, 2000 |
|
SHIV SAHAIN MISHRA ALIAS RAJU Vs. STATE OF UTTAR PRADESH
|
January 12, 2000 |
|
SHIV SHANKER DUBEY Vs. STATE ELECTION COMMISSION
|
July 12, 2000 |
|
SHIV SHANKER DUBEY Vs. STATE ELECTION COMMISSION
|
December 7, 2000 |
|
SHIV SHANKER PANDEY Vs. VISHWANATH PANDEY
|
May 5, 2000 |
|
SHIV SINGH RANA Vs. DEPUTY REGISTRAR SAHKARI SOCIETIES AGRA
|
July 20, 2000 |
|
SHOAIB MAHMOOD KIDWAI ALIAS BOBBY Vs. SUPTD DISTT JAIL LUCKNOW
|
February 17, 2000 |
|
SHOBH NATH SINGH Vs. STATE OF U P
|
July 13, 2000 |
|
SHOBHA RAM Vs. STATE
|
January 25, 2000 |
|
Shokilal Vs. State of U.P.
|
January 6, 2000 |
|
SHREE MAHANTH BABA HATHI RAM PAJAWA RAMLILA COMMITTEE Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
|
September 8, 2000 |
|
SHREE RAM BRIKSHA CHAUDHARY Vs. PRINCIPAL MAHARANI LAXMI BAI MEDICAL COLLEGE
|
October 13, 2000 |
|
SHREE TRADERS Vs. UNION OF INDIA UOI
|
July 13, 2000 |
|
SHRI KRISHNA Vs. STATE
|
March 31, 2000 |
|
Shri Krishna Vs. Ram Chandra
|
December 27, 2000 |
|
SHRI LAXMAN DASS Vs. IIND ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
August 22, 2000 |
|
SHRI NATH PANDEY Vs. IST ADJ, ALLAHABAD AND OTHERS
|
July 13, 2000 |
|
SHYAM BABU Vs. RAM SWAROOP
|
May 26, 2000 |
|
SHYAM BADAN SINGH Vs. CHANCELLOR D D U GORAKPUR UNIVERSITY
|
December 12, 2000 |
|
SHYAM BHUSHAN KARAN Vs. MANAGING DIRECTOR U P FOREST CORPORATION LUCKNOW
|
March 10, 2000 |
|
SHYAM CHADDHA ALIAS KRISHNA GOPAL CHADDHA Vs. STATE OF U P
|
May 22, 2000 |
|
SHYAM JI SHUKLA Vs. K R NARAYANAN VISITOR B H U PRESIDENT HOUSE NEW DELHI
|
August 3, 2000 |
|
Shyam Kumar Shukia Vs. State of U P
|
May 17, 2000 |
|
SHYAM LAL Vs. STATE OF U P
|
May 5, 2000 |
|
SHYAM LAL Vs. XIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
July 10, 2000 |
|
SHYAM LAL Vs. A.D.J.
|
February 28, 2000 |
|
SHYAM LAL CHAWLA Vs. IIND ADDL DISTRICT JUDGE NAINITAL
|
April 3, 2000 |
|
SHYAM LAL YADAV Vs. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD
|
October 12, 2000 |
|
SHYAM SAKHI Vs. STATE ELECTION COMMISSION U P
|
August 7, 2000 |
|
SHYAM SUNDER MISRA Vs. JOINT DIRECTOR OF EDUCATION
|
February 1, 2000 |
|
SHYAMA AND Vs. STATE OF UTTAR PRADESH
|
October 18, 2000 |
|
SHYAMJI PANDEY Vs. STATE OF UTTAR PRADESH
|
March 31, 2000 |
|
Shyamji Pandey and two Ors.,Bhaiya Lal and four Ors. Vs. State of U.P.
|
March 31, 2000 |
|
SHYAMO Vs. KARESHAN ETC
|
January 20, 2000 |
|
SIA RAM Vs. STATE OF UTTAR PRADESH
|
January 20, 2000 |
|
SIA RAM Vs. STATE OF U P
|
April 13, 2000 |
|
SIBTEY NABI Vs. IIND ADDL DISTRICT JUDGE RAMPUR
|
March 30, 2000 |
|
SIMBHAOLI SUGAR MILLS LTD Vs. APPELLATE AUTHORITY
|
April 17, 2000 |
|
SINDHI Vs. NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA AGRA
|
November 28, 2000 |
|
SIR SHADI LAL DISTILLERY AND CHEMICAL WORKS MANSURPUR MUZAFFARNAGAR Vs. STATE OF U P
|
February 9, 2000 |
|
SIRAJ ALI Vs. STATE
|
January 28, 2000 |
|
SITA RAM Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 9, 2000 |
|
SITA RAM Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
March 3, 2000 |
|
SITA RAM Vs. XIVTH ADDITIONAL DISTRICT JUDGE VARANASI
|
February 22, 2000 |
|
SITA RAM Vs. STATE OF U P
|
October 17, 2000 |
|
SITA RAM SHEOHAREY Vs. STATE OF U P
|
January 20, 2000 |
|
SITAPUR EYE HOSPITAL Vs. INDUSTRIAL TRIBUNAL II U P
|
September 25, 2000 |
|
SIYA DEVI Vs. STATE OF U P
|
December 7, 2000 |
|
SIYA RAM VERMA Vs. XTH ADDL DISTT AND SESSIONS JUDGE AGRA
|
February 9, 2000 |
|
SMT. ANEES JAHAN Vs. PUNJAB NATIONAL BANK, KANPUR AND OTHERS
|
October 30, 2000 |
|
SMT. CHINTAMANI DEVI AND ANR. Vs. R.C. AND E.O./A.D.M. (SUPPLY) AND ORS.
|
March 2, 2000 |
|
SMT. DHIRAJ RANI AND ANOTHER Vs. SMT. RAMA KANSAL
|
November 22, 2000 |
|
SMT. LALI DEVI Vs. IVTH ADDL. DISTRICT JUDGE AND OTHERS
|
August 30, 2000 |
|
SMT. RAJANA KHARBANDA Vs. THE FIRST ADDITIONAL CIVIL JUDGE (JD) AND OTHERS
|
August 21, 2000 |
|
SMT. SHANTI DEVI AND ANOTHER Vs. 1ST UPPER DISTRICT JUDGE
|
July 13, 2000 |
|
SMT. SHARDA DEVI GUPTA Vs. CHAUTH RAM AND OTHERS
|
November 8, 2000 |
|
SOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 11, 2000 |
|
SOHRAB Vs. UNION OF INDIA
|
March 27, 2000 |
|
SONAL TRADING COMPANY Vs. SALES TAX TRIBUNAL AND OTHERS
|
August 10, 2000 |
|
SONE SINGH Vs. STATE OF U P
|
August 9, 2000 |
|
SOORAJ BALI Vs. STATE OF U P
|
April 18, 2000 |
|
SORAN SINGH AND OTHERS Vs. RAGHUBIR SINGH AND OTHERS
|
December 8, 2000 |
|
SRI PRAKASH BHALOTIYA Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
September 1, 2000 |
|
SRI SWAMI NATH YADAV Vs. STATE
|
September 28, 2000 |
|
STALLION SHOX LTD Vs. STATE OF U P
|
July 4, 2000 |
|
STAMP VENDERS ASSOCIATION Vs. STATE OF UTTAR PRADESH
|
September 1, 2000 |
|
STAMP VENDERS ASSOCN Vs. STATE OF U P
|
January 9, 2000 |
|
STATE Vs. KISHORI LAL
|
January 31, 2000 |
|
STATE Vs. RAMESH
|
February 24, 2000 |
|
STATE Vs. SURYA PRASAD VERMA
|
October 19, 2000 |
|
State Vs. Ram Pyarey
|
May 11, 2000 |
|
State Vs. Afsar Ali
|
March 31, 2000 |
|
State Vs. Chheda Singh
|
November 30, 2000 |
|
STATE BANK OF INDIA VARANASI Vs. STATE OF U P
|
December 1, 2000 |
|
STATE BANK OF INDIA, CHAGHSARA, GORAKHPUR Vs. RAM BAHAL AND OTHERS
|
February 14, 2000 |
|
STATE ELECTION COMMISSION Vs. KRISHNA KUMAR SRIVASTAVA
|
January 21, 2000 |
|
STATE OF U P Vs. JAI SHREE
|
January 24, 2000 |
|
STATE OF U P Vs. MOTI LAL
|
January 5, 2000 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
|
March 3, 2000 |
|
STATE OF U P Vs. IZZATULLAH
|
April 6, 2000 |
|
STATE OF U P Vs. KRISHNA MADHO SHARMA
|
April 3, 2000 |
|
STATE OF U P Vs. GOVINDI DEVI
|
May 17, 2000 |
|
STATE OF U P Vs. ANI RAJ
|
May 5, 2000 |
|
STATE OF U P Vs. LAKHAN SINGH
|
April 26, 2000 |
|
STATE OF U P Vs. ANIRUDH RAI
|
April 26, 2000 |
|
STATE OF U P Vs. LAKHAN SINGH
|
April 28, 2000 |
|
STATE OF U P Vs. IRFAN AHMAD SIDDIQUI
|
April 28, 2000 |
|
STATE OF U P Vs. SHARDA PRASAD
|
April 28, 2000 |
|
STATE OF U P Vs. MUSHAMAT BEGUM SABIRA
|
September 1, 2000 |
|
STATE OF U P Vs. VTH ADDITIONAL DISTRICT JUDGE MATHURA
|
July 17, 2000 |
|
STATE OF U P Vs. PRESIDING OFFICER, LABOUR COURT, AGRA
|
March 6, 2000 |
|
STATE OF U P Vs. MANGLI
|
October 20, 2000 |
|
STATE OF U P Vs. DISTRICT JUDGE JHANSI
|
October 17, 2000 |
|
STATE OF U P Vs. AHMAD SHAHEED
|
October 18, 2000 |
|
STATE OF U P Vs. ARVIND KUMAR SINGH
|
October 18, 2000 |
|
STATE OF U P Vs. SURENDRA SINGH TRIPATHI
|
September 6, 2000 |
|
STATE OF U P Vs. JAI PRAKASH BHAGWATI PRAKASH
|
September 8, 2000 |
|
State of U.P. Vs. Munne Khan
|
January 3, 2000 |
|
State of U.P. Vs. Ram Singh & Ors.
|
March 29, 2000 |
|
STATE OF U.P. THROUGH COLLECTOR, BASTI AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, BASTI AND OTHERS
|
August 16, 2000 |
|
STATE OF UTTAR PRADESH Vs. SURENDRA SINGH TIWARI
|
December 6, 2000 |
|
STATE OF UTTAR PRADESH Vs. LABOUR COURT
|
May 8, 2000 |
|
STATE OF UTTAR PRADESH Vs. GAYA PRASAD
|
May 10, 2000 |
|
STATE OF UTTAR PRADESH Vs. DAMBAR
|
July 3, 2000 |
|
STATE OF UTTAR PRADESH Vs. SANJAI SINGH ALIAS SANJU RAJA
|
March 27, 2000 |
|
STATE OF UTTAR PRADESH Vs. BIKRAMA KANDU
|
April 6, 2000 |
|
STATE OF UTTAR PRADESH Vs. HARISH CHANDRA MISHRA
|
April 22, 2000 |
|
STATE OF UTTAR PRADESH Vs. RAM CHANDRA SINGH
|
January 21, 2000 |
|
STATE OF UTTAR PRADESH Vs. DHARAM RAJ SINGH
|
February 14, 2000 |
|
SUBA SINGH Vs. CHHOTTAN
|
January 24, 2000 |
|
SUBHASH Vs. STATE OF U P
|
November 2, 2000 |
|
SUBHASH CHAND Vs. STATE OF U P
|
December 1, 2000 |
|
SUBHASH CHAND Vs. STATE OF U P
|
November 27, 2000 |
|
SUBHASH CHANDRA SHARMA Vs. STATE OF U P
|
June 12, 2000 |
|
SUBODH KUMAR TRIVEDI Vs. STATE OF U P
|
November 24, 2000 |
|
SUDARSHAN RAM Vs. REGIONAL MANAGER U P S R T C ALLAHABAD
|
August 2, 2000 |
|
SUDERSHAN CHOPRA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
January 20, 2000 |
|
SUDERSHAN MITTAL Vs. JUDGE SMALL CAUSE COURT
|
August 7, 2000 |
|
SUDHA GUPTA Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSE COURT MEERUT
|
April 6, 2000 |
|
SUDHAKAR SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY FAIZABAD
|
December 11, 2000 |
|
SUDHIR KUMAR Vs. STATE OF U P
|
September 27, 2000 |
|
SUDHIR KUMAR ANAND Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
December 20, 2000 |
|
SUGHAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 7, 2000 |
|
SUKAMAL CHAND JAIN Vs. ADDL DISTRICT MAGISTRATE MEERUT
|
September 26, 2000 |
|
SUKHDEO SINGH Vs. DISTRICT MAGISTRATE
|
September 12, 2000 |
|
SUMAN DEVI Vs. UPPER SACHIV MADHYAMIK SHIKSHA PARISHAD KSHETRIYA KARYALAYA VARANASI
ANDORS
|
July 13, 2000 |
|
SUMAN SINHA Vs. CHIEF JUSTICE HIGH COURT ALLAHABAD
|
July 25, 2000 |
|
SUMAN WAHAL Vs. MUKTI SEN
|
February 9, 2000 |
|
SUMANLATA SHARMA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION MEERUT
|
December 4, 2000 |
|
SUMARA INDUSTRIES Vs. COMMISSIONER OF TRADE TAX
|
August 1, 2000 |
|
SUMIT BUILDERS Vs. PRAGATISHEEL SHIKSHA SAMITI
|
July 20, 2000 |
|
Sunahri Lal Vs. Churaman
|
April 28, 2000 |
|
SUNDER LAL ARORA Vs. STATE OF U P
|
February 21, 2000 |
|
SUNIL KHAN Vs. ANUPAM HOUSING P LTD
|
May 19, 2000 |
|
SUNIL KUMAR Vs. STATE OF UTTAR PRADESH
|
July 25, 2000 |
|
SUNIL KUMAR Vs. DIRECTOR RAJYA SHAIKSHIK ANUSANDHAN AUR PRASHIKSHAN PARISHAD LUCKNOW AND
|
September 11, 2000 |
|
SUNIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 28, 2000 |
|
SUNITA RANI Vs. DEORAJ
|
April 9, 2000 |
|
SUNITA RANI Vs. DEORAJ
|
April 6, 2000 |
|
SUNNI CENTRAL BOARD OF WAQFS Vs. GOPAL SINGH VISHARAD
|
October 19, 2000 |
|
SURAJ MUKHI AND ANR. Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
|
February 16, 2000 |
|
SURAJ PAL SHAKYA Vs. STATE OF UTTAR PRADESH
|
February 28, 2000 |
|
Suraj Prakash Vs. State
|
November 14, 2000 |
|
Suraj Prasad Vs. Krishna Nand
|
May 8, 2000 |
|
SURAJ PRASAD Vs. STATE OF UTTAR PRADESH
|
July 26, 2000 |
|
Surajdeen Vs. Sarjoo etc.
|
May 11, 2000 |
|
SURAT SINGH Vs. IIIRD ADDL. DISTRICT JUDGE AND ORS.
|
March 3, 2000 |
|
SURENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
|
May 10, 2000 |
|
Surendra Kumar Vs. Addl. District Judge,Nainital and Another
|
May 10, 2000 |
|
SURENDRA KUMAR KHANNA Vs. STATE OF U P
|
September 25, 2000 |
|
SURENDRA PRATAP SINGH Vs. STATE OF U.P.
|
December 14, 2000 |
|
SURENDRA SINGH Vs. STATE OF U P
|
July 24, 2000 |
|
SURENDRA SINGH Vs. STATE OF U P
|
February 25, 2000 |
|
SURENDRA SINGH BAGGA Vs. COLLECTOR DISTRICT MAGISTRATE VARANASI
|
February 21, 2000 |
|
SURESH Vs. STATE OF UTTAR PRADESH
|
February 23, 2000 |
|
SURESH CHAND RASTOGI Vs. IX ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
February 21, 2000 |
|
SURESH CHANDRA SEN Vs. STATE OF U P
|
February 29, 2000 |
|
SURESH CHANDRA VARSHNEY AND CO Vs. STATE OF U P
|
March 30, 2000 |
|
SURESH SINGH Vs. DIRECTOR NORTH CENTRAL ZONE CULTURAL CENTRE ALLAHABAD
|
January 24, 2000 |
|
SUREYA PRAKASH Vs. RAGHUVIR SARAN AGARWAL
|
January 18, 2000 |
|
Surjan Lal Vs. Ram Bhajan
|
July 27, 2000 |
|
SURYA KUMAR TRIPATHI Vs. DISTRICT BASIC EDUCATION OFFICER ETAWAH
|
September 12, 2000 |
|
SURYA KUMARI DEVI Vs. ADJ AND OTHERS
|
August 2, 2000 |
|
Surya Nath Pandey Vs. IVth Addl. District Judge,Gorakhpur and Others
|
August 31, 2000 |
|
SURYA PRAKASH Vs. ADDL JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY ALLAHABAD AND
|
August 21, 2000 |
|
SURYA PRASAD VERMA Vs. STATE
|
October 10, 2000 |
|
SURYANATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
|
February 11, 2000 |
|
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
April 22, 2000 |
|
SUSHIL PRAKASH GUPTA Vs. EXECUTIVE COUNCIL UNIVERSITY OF ALLAHABAD
|
May 9, 2000 |
|
SUSHIL SHARMA Vs. XIIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
February 23, 2000 |
|
SUSHIL SINGH ALIAS SUSHIL KUMAR SINGH Vs. DISTRICT MAGISTRATE VARANASI
|
March 7, 2000 |
|
SUSHMA VERMA Vs. GOPAL KUMAR VERMA AND ANOTHER
|
February 4, 2000 |
|
SWAMI SACHIDANAND SAKSHI MAHARAJ Vs. STATE OF UTTAR PRADESH
|
September 7, 2000 |
|
SWAMI SAHJANAND POST GRADUATE COLLEGE GHAZIPUR Vs. PURVANCHAL UNIVERSITY JAUNPUR
|
November 8, 2000 |
|
SWARN MANJAL Vs. STATE OF UTTAR PRADESH
|
July 28, 2000 |
|
SWARUP INDUSTRIES AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
|
August 7, 2000 |
|
SWATANTRA KUMAR SINGH Vs. GORAKHPUR KSHETRIYA GRAMIN BANK
|
May 10, 2000 |
|
SYED JAFAR RAZA RIZVI Vs. STATE OF U P
|
March 29, 2000 |
|
SYED MOHAMMAD HAMID RIZVI Vs. UPPER NIBANDHAK PRASHASAN SAHKARI SAMITIYAN
|
February 3, 2000 |
|
SYED MOHAMMAD NADEEM Vs. SUPERINTENDENT DISTRICT JAIL AGRA
|
March 6, 2000 |
|
T S BAJPAI Vs. IST ADDL DISTRICT JUDGE ALLAHABAD
|
January 11, 2000 |
|
TAIYAB ALI KHAN Vs. ANWAR JAVED
|
April 24, 2000 |
|
TAJJAMULL HUSSAIN Vs. CHIEF JUDICIAL MAGISTRATE BAREILLY
|
February 21, 2000 |
|
Tajuddin Vs. State of U.P.
|
September 5, 2000 |
|
TAJUDDIN S O MOHAMMAD YUNUS Vs. STATE OF UTTAR PRADESH
|
September 5, 2000 |
|
TALYAB ALI KHAN Vs. ANWAR JAVED
|
April 22, 2000 |
|
TARA CHAND JAISWAL Vs. PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE ALIASS D ALIAS JHANSI
|
September 13, 2000 |
|
TARA SINGH Vs. L M C
|
January 24, 2000 |
|
TARKAR CONSTRUCTION COMPANY Vs. U P STATE WAREHOUSING CORPORATION LUCKNOW
|
October 17, 2000 |
|
TEACHER ASSOCIATION OF SANATAN DHARAM P G COLLEGE Vs. CHOUDHARY CHARAN SINGH UNIVERSITY ADN
|
February 23, 2000 |
|
TEJENDRA KAUR Vs. JOGENDRA SINGH
|
September 29, 2000 |
|
TELU RAM Vs. FIRST ADDL. DISTRICT JUDGE
|
December 21, 2000 |
|
THAKUR DAS Vs. IIND ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
July 7, 2000 |
|
THAKUR MADAN MOHANJI MAHARAJ AND ANOTHER Vs. VIITH ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
|
November 17, 2000 |
|
THE DISTRICT CO-OPERATIVE FEDERATION LIMITED AND ANOTHER Vs. THE SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE AND OTHERS
|
November 24, 2000 |
|
TIRUGI NARAYAN PANDEY Vs. COMMISSIONER OF SALES TAX
|
July 19, 2000 |
|
TOWN AREA COMMITTEE Vs. STATE OF U P
|
March 16, 2000 |
|
TRACKPARTS OF INDIA LIMITED AND RADKHIKA BHARGAVA Vs. K N BHARGAVA
|
August 30, 2000 |
|
TRANS ASIA CARPETS LIMITED Vs. ASSISTANT COMMISSIONER
|
July 6, 2000 |
|
TRIJUGI NARAIN PANDEY Vs. STATE OF U P
|
March 30, 2000 |
|
Triloki Vs. Tulsi
|
March 31, 2000 |
|
TRIVENI ENGINEERING AND INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
|
January 13, 2000 |
|
TSL VOLUNTARY RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. TRIVENI STRUCTURALS LTD
|
May 9, 2000 |
|
TUNNU Vs. SUPERINTENDENT DISTRICT JAIL BALLIA
|
February 24, 2000 |
|
U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION Vs. VEERENDRA SAUNAK AND 72
|
March 9, 2000 |
|
U P FINANCIAL CORPORATION KANPUR Vs. NEELAM SHARMA
|
October 13, 2000 |
|
U P JUDICIAL SERVICES ASSOCIATION Vs. STATE OF U P
|
November 15, 2000 |
|
U P PETROLEUM TRADERS ASSOCIATION ALLAHABAD Vs. UNION OF INDIA
|
January 12, 2000 |
|
U P RAJYA VIDYUT PARISHAD Vs. CHANDRA PAL
|
August 28, 2000 |
|
U P STATE BRIDGE CORPORATION LTD Vs. RATI RAM ALIAS RAM SINGH
|
February 15, 2000 |
|
U P STATE HANDLOOM CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 13, 2000 |
|
U P STATE ROAD TRANS CORPN Vs. U P PUBLIC SERVICE TRIBUNAL
|
December 8, 2000 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW
|
December 8, 2000 |
|
U P STATE SPINNING MILL CO LTD Vs. N K TRIPATHI
|
March 30, 2000 |
|
U P STATE SUGAR CORPORATION LIMITED Vs. RAZA BULAND SUGAR COMPANY LIMITED
|
September 27, 2000 |
|
U P STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
May 17, 2000 |
|
U.P. MEDICAL STORE Vs. SPECIAL JUDGE
|
November 8, 2000 |
|
U.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. SUNIL DUTT SHARMA AND ANOTHER
|
November 8, 2000 |
|
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. MOHD. ISLAM SHAH AND ANOTHER
|
November 14, 2000 |
|
UDAI SHANKAR TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
|
February 18, 2000 |
|
UDAI VEER SINGH Vs. DISTRICT MAGISTRATE BULANDSHAHR
|
November 8, 2000 |
|
UDAI VEER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
December 4, 2000 |
|
UDAIPAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 4, 2000 |
|
UDHO Vs. STATE OF UTTAR PRADESH
|
April 22, 2000 |
|
UMA DEVI Vs. IVTH ADDTIONIAL DISTRICT JUDGE, GHAZIABAD AND ANOTHER
|
October 13, 2000 |
|
UMA SHANKAR Vs. STATE OF UTTAR PRADESH
|
July 24, 2000 |
|
Uma Shankar Bharti Vs. STATE OF U P
|
August 8, 2000 |
|
Uma Shanker Vs. Ram Sagar
|
April 19, 2000 |
|
Uma shanker Vs. State of U.P.
|
July 24, 2000 |
|
UMA SHANKER BHARTI Vs. STATE OF UTTAR PRADESH
|
August 21, 2000 |
|
UMA YADAV Vs. STATE OF U P
|
November 14, 2000 |
|
UMESH CHANDRA GUPTA Vs. MANAGUING DIRECTOR, UPSRTC
|
March 6, 2000 |
|
UNION OF INDIA Vs. STATE OF U P
|
December 12, 2000 |
|
UNION OF INDIA Vs. VINOD KUMAR MANI TRIPATHI
|
November 28, 2000 |
|
UNION OF INDIA Vs. R C MISHRA
|
November 1, 2000 |
|
UNION OF INDIA Vs. CHANNA BROTHERS AND CO
|
September 8, 2000 |
|
UNION OF INDIA Vs. CHANNA BROS AND CO
|
August 9, 2000 |
|
UNION OF INDIA Vs. M S SACHDEVA
|
August 28, 2000 |
|
UNION OF INDIA Vs. SUPER GOLD INDUSTRIES INDIA LTD
|
February 3, 2000 |
|
UNION OF INDIA Vs. PUTTAN BIHARI LAL SHUKLA
|
February 14, 2000 |
|
UNITED HOTELS ALIASRALIAS LTD Vs. IRTIZA HUSSAIN
|
November 6, 2000 |
|
UNITED INDIA INSURANCE CO Vs. IXTH ADDL DISTRICT JUDGE AGRA
|
September 14, 2000 |
|
UNITED INDIA INSURANCE CO LTD Vs. NOKHEY LAL SINGH
|
February 1, 2000 |
|
UNIVERSAL INSULATORS AND CERAMICS LTD Vs. STATE OF ALLAHABAD
|
August 7, 2000 |
|
UPENDRA RAI Vs. STATE OF UTTAR PRADESH
|
February 18, 2000 |
|
Urmila Vs. Gaon Sabha
|
November 28, 2000 |
|
URMILA DEVI Vs. VINOD KUMAR
|
January 25, 2000 |
|
URMILA SRIVASTAVA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION VARANASI
|
August 3, 2000 |
|
USHA WAHI Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
|
December 8, 2000 |
|
UTTAM CHAND Vs. VITH ADDL DISTRICT JUDGE JHANSI
|
August 4, 2000 |
|
UTTAM CHARITABLE TRUST GHAZIABAD Vs. STATE OF U P
|
July 18, 2000 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. UTTAR PRADESH PUBLIFE INSURANCE CORPORATION SERVICES TRIBUNAL (V), LUCKNOW
|
December 8, 2000 |
|
V K BAHADUR Vs. STATE BANK OF INDIA
|
March 1, 2000 |
|
V K POONIA Vs. STATE OF U P
|
April 17, 2000 |
|
V S KRISHNAN Vs. STATE OF UTTAR PRADESH
|
May 25, 2000 |
|
V S POLYPACK PVT LIMITED Vs. COMMISSIONER OF TRADE TAX
|
March 29, 2000 |
|
VAISHNAV TALKIES Vs. STATE OF U P
|
October 12, 2000 |
|
Vakil Ahmad Vs. Sageer Fatima
|
December 27, 2000 |
|
VED PRAKASH Vs. RENT CONTROL AND EVICTION OFFICER, MUZAFFAR NAGAR AND ANOTHER
|
July 27, 2000 |
|
VED PRAKASH ALIAS RAJU TIWARI Vs. UNION OF INDIA
|
August 22, 2000 |
|
VED PRAKASH SAHU Vs. CIVIL JUDGE PRESCRIBED AUTHORITY JHANSI
|
February 8, 2000 |
|
VED PRAKASH TRIPATHI Vs. STATE OF U P
|
December 20, 2000 |
|
VED PRAKASH TYAGI Vs. 1ST ADDITIONAL DISTRICT JUDGE PILIBHIT
|
January 17, 2000 |
|
VEDWATI (SMT.) Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, AGRA AND OTHERS
|
August 17, 2000 |
|
VEENA VERMA Vs. IIIRD ADDL SESSIONS JUDGE ETAWAH
|
May 5, 2000 |
|
VIDYANAND Vs. STATE OF U P
|
October 24, 2000 |
|
VIJAI KUMAR JAIN Vs. STATE OF U P
|
March 1, 2000 |
|
VIJAI KUMAR SAGAR Vs. VIITH ADDITIONAL DISTRICT JUDGE AND OTHERS
|
August 31, 2000 |
|
VIJAI PAL SINGH Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
August 31, 2000 |
|
VIJAY AGARWAL Vs. STATE OF U P
|
May 11, 2000 |
|
VIJAY KUMAR Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
|
May 10, 2000 |
|
VIJAY KUMAR Vs. DISTT INSPECTOR OF SCHOOLS GAUTAM BUDH NAGAR
|
April 7, 2000 |
|
VIJAY KUMAR GUPTA Vs. SAVITRI DEVI
|
July 6, 2000 |
|
VIJAY MOHAN Vs. DISTRICT JUDGE DEHRADUN
|
August 30, 2000 |
|
VIJAY PAL GOEL Vs. CIVIL JUDGE III (SENIOR DIVISION), MUZAFFARNAGAR AND ANOTHER
|
November 14, 2000 |
|
VIJAY PRAKASH Vs. STATE OF UTTAR PRADESH
|
May 16, 2000 |
|
VIJAY SHANKAR SINGH Vs. STATE OF U P
|
April 4, 2000 |
|
VIJAY SINGH Vs. STATE OF UTTAR PRADESH
|
July 25, 2000 |
|
VIJAY SINGH Vs. MEHDI HASAN AND OTHERS
|
November 21, 2000 |
|
Vijay Singh and Ors. Vs. State of U.P.
|
July 25, 2000 |
|
VIKAS NARAIN BARTAR Vs. CITY MAGISTRATE R C AND E O HARIDWAR
|
July 26, 2000 |
|
VIKASH Vs. STATE OF U.P.
|
March 16, 2000 |
|
VIKRAM Vs. A C J M SAHARANPUR
|
March 8, 2000 |
|
VIKURA INDUSTRIES Vs. GENERAL MANAGER ORDINANCE FACTORY KANPUR
|
June 7, 2000 |
|
VIMALA AGARWAL Vs. RAM KALI
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July 4, 2000 |
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VIMALA ALIAS URMILA Vs. VITH ADDL DISTRICT JUDGE JHANSI
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May 24, 2000 |
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VIMLA DEVI Vs. SHAMBHOO PRASAD ETC
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January 24, 2000 |
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VIMLA DEVI GAUR Vs. ANIL KUMAR JAIN
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November 7, 2000 |
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VINAY KUMAR JAIN Vs. OFFICIAL LIQUIDATOR
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August 10, 2000 |
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VINAY KUMAR MADHOK Vs. OM PRAKASH
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February 2, 2000 |
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VINAY KUMAR RASTOGI Vs. NANDITA RASTOGI
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May 18, 2000 |
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VINAY KUMAR SRIVASTAVA Vs. STATE OF U P
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March 30, 2000 |
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VINAY KUMAR SRIVASTAVA Vs. STATE OF U P
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September 15, 2000 |
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VINDHYACHAL YADAV Vs. CENTRAL NARCOTICS BUREAU LUCKNOW
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November 2, 2000 |
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VINIT KUMAR SHARMA Vs. STATE OF U.P. AND ANR.
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February 17, 2000 |
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Vinod Kumar Vs. Inder Singh
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January 6, 2000 |
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VINOD KUMAR PATKAR Vs. DISTRICT JUDGE
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July 25, 2000 |
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VINOD SINGH Vs. STATE OF UTTAR PRADESH
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July 21, 2000 |
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Vinod Singh and Ors. Vs. State of U.P.& Ors.
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July 21, 2000 |
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VIRENDRA Vs. STATE OF UTTAR PRADESH
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January 27, 2000 |
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VIRENDRA BALI Vs. SPECIAL JUDGE DISTT JUDGE
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March 1, 2000 |
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VIRENDRA PRAKASH Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
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April 10, 2000 |
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VIRENDRA SINGH Vs. STATE OF U P
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April 7, 2000 |
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VIRENDRA SINGH Vs. STATE
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January 21, 2000 |
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VIRENDRA SINGH Vs. STATE OF U P
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May 22, 2000 |
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VIRENDRA SINGH Vs. JOINT DEPUTY DIRECTOR OF CONSOLIDATION AGRA CAMP AT MAINPURI
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September 13, 2000 |
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VISAKHAPATNAM STEEL PLANT Vs. JOKHODIA ENGG. WORKS (P.) LTD
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July 28, 2000 |
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VISHAL INDUSTRIES Vs. CEGAT
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March 9, 2000 |
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VISHANJI TOKARSI Vs. COLLECTOR KANPUR NAGAR
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November 30, 2000 |
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VISHESH KUMAR Vs. MAHENDRA SINGH
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March 4, 2000 |
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Vishesh Kumar Vs. Mahendra Singh
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March 31, 2000 |
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VISHNU CHANDRA AGRAWAL Vs. INCHARGE DISTRICT JUDGE, ETAH AND OTHERS
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July 12, 2000 |
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VISHNU DAYAL Vs. IVTH ADJ, ETAH AND OTHERS
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March 7, 2000 |
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VISHNU DUTT NAGAR Vs. ASHWINI ALIAS BABBU
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January 11, 2000 |
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VISHWA NATH Vs. STATE OF U P
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July 3, 2000 |
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VISHWA NATH Vs. STATE
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July 10, 2000 |
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Vishwa Nath Vs. Sanjafi
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April 17, 2000 |
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VISHWAJEET SINGH ALIAS LALEY SINGH Vs. STATE OF U P
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November 2, 2000 |
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VISHWANATH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
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February 11, 2000 |
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VIVEK KHANNA Vs. PRESCRIBED AUTHORITY JUDGE SMALL CAUSES COURT BARELLLY
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March 8, 2000 |
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WALI MOHD Vs. STATE OF U P
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August 11, 2000 |
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WIPRO LTD Vs. BABA ENTERPRISES
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January 17, 2000 |
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WORKMEN PEPSICO INDIA HOLDING LTD Vs. DEPUTY LABOUR COMMISSIONER KANPUR
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April 24, 2000 |
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Y K GUPTA Vs. STATE OF UTTAR PRADESH
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September 1, 2000 |
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Y.K.Gupta and Ors. Vs. State of U.P.
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September 1, 2000 |
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YAKOOB Vs. PRESIDING OFFICER/CIVIL JUDGE
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October 18, 2000 |
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YAKUB Vs. STATE OF U P
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October 30, 2000 |
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YAQOOB Vs. STATE OF U P
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December 18, 2000 |
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YOGENDRA Vs. SURESH CHAND
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July 5, 2000 |
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YOGENDRA KUMAR JAIN Vs. VIKASH JAIN
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February 22, 2000 |
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YOGESH KUMAR Vs. STATE
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December 19, 2000 |
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ZAFAR ALI SHAMSI Vs. ADDITIONAL DISTRICT JUDGE RAMPUR
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September 12, 2000 |
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ZAHEER BEG Vs. MOHD. MOBIN KHAN AND OTHERS
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August 24, 2000 |
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ZAQIR HUSSAIN Vs. COLLECTOR ALLAHABAD
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February 11, 2000 |
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ZARIF Vs. STATE OF U P
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October 16, 2000 |
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ZILA BASIC SHIKSHA ADHIKARI ALIGARH Vs. HABIB-UR-RAHMAN
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September 5, 2000 |
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ZILA PARISHAD JHANSI Vs. UDAI PRATAP SHUKLA
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October 18, 2000 |
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ZOHRA BEGUM Vs. ADDL DISTRICT JUDGE BAREILLY
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April 20, 2000 |
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ZOHRA BEGUM Vs. VIITH ADDITIONAL DISTRICT JUDGE, BAREILLY
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April 20, 2000 |