|
A I P SCHOOLS WELFARE SOCIETY Vs. STATE OF U P
|
October 14, 1999 |
|
A K ENTERPRISES AGRA Vs. STERLING MACHINE TOLLS
|
November 2, 1999 |
|
A K JAIN Vs. STATE OF U P
|
November 15, 1999 |
|
A SHABIH AHMAD Vs. GENERAL MANAGER PERSONNEL AND ADMINISTRATION E B G O N G C DEHRADUN AND
|
September 7, 1999 |
|
AARTI YADAV Vs. STATE OF U P
|
September 20, 1999 |
|
AASIF SHAHDAB Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P
|
August 20, 1999 |
|
ABB ABL LIMITED Vs. NATIONAL THERMAL POWER CORPORATION
|
November 3, 1999 |
|
ABDUL BARI Vs. STATE OF U P
|
August 9, 1999 |
|
ABDUL GAFFAR Vs. STATE OF U P
|
April 16, 1999 |
|
ABDUL HABIB Vs. GULAM SARVAR
|
September 21, 1999 |
|
ABDUL HAFIZ Vs. UNION OF INDIA
|
May 25, 1999 |
|
ABDUL HAL Vs. NAJMA KHATOON
|
May 12, 1999 |
|
ABDUL HAMID Vs. IIIRD ADDL DISTRICT JUDGE MAINPURI
|
August 30, 1999 |
|
ABDUL HAQ Vs. STATE OF UTTAR PRADESH
|
July 28, 1999 |
|
ABDUL MABOOD ALIAS DEBOO Vs. STATE OF U.P. AND OTHERS
|
December 3, 1999 |
|
ABDUL MALIK Vs. ADHIKSHAK, JANPAD KARAGAR AND ORS.
|
January 6, 1999 |
|
ABDUL QADEER ALIAS ABDUL QADIR Vs. COMMITTEE OF MANAGEMENT BHARAT BHAKT SAMAJ UCHCHTAR MADHYAMIK VIDYALAYA
|
March 21, 1999 |
|
ABDUL QUADEER ALIAS ABDUL QUADIR Vs. COMMITTEE OF MANGEMENT BHARAT BHAKT SAMAJ UCHCHATAR MADHYAMIK
|
September 21, 1999 |
|
ABDUL RAHEEM Vs. JOINT DIRECTOR OF CONSOLIDATION AZAMGARH
|
September 9, 1999 |
|
ABDUL RAHMAN Vs. IST ADDITIONAL CIVIL JUDGE SR DIVISION MORADABAD
|
March 10, 1999 |
|
ABDUL RAHMAN JAFRI Vs. STATE OF U P
|
November 26, 1999 |
|
ABDUL REHMAN Vs. ASSTT SUGAR COMMISSIONER HALDWANI
|
February 9, 1999 |
|
ABDUL SAMAD Vs. VLTH ADDL DISTRICT JUDGE MEERUT
|
July 26, 1999 |
|
ABDUL SAMAD Vs. STATE OF U P
|
September 16, 1999 |
|
ABDUL WAHID Vs. ZARINA BEGUM
|
July 23, 1999 |
|
ABHAI KUMAR RAI Vs. STATE OF U P
|
November 29, 1999 |
|
ABHAI OIL COMPANY Vs. DISTRICT MAGISTRATE GORAKHPUR
|
February 16, 1999 |
|
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA ALLAHABAD
|
May 20, 1999 |
|
ABHISHEK RATHORE Vs. DIRECTOR INSTITUTE OF ENGINEERING AND RUAL TECHNOLOGY ALLAHABAD
|
September 21, 1999 |
|
ABINASH CHANDRA SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
July 26, 1999 |
|
ABRAR CHAUDHARY Vs. STATE
|
April 30, 1999 |
|
ACCHUTA SINGH AND ORS Vs. STATE OF U P
|
February 26, 1999 |
|
ACCIDENT CLAIMS TRIBUNAL MEERUT Vs. MASTER RAJU
|
January 27, 1999 |
|
ACHCHEY LAL Vs. STATE OF UTTAR PRADESH
|
March 16, 1999 |
|
ACHUTYANAND DUBEY Vs. DISTRICT BASIC EDUCATION OFFICER
|
July 28, 1999 |
|
ACQUEOUS VICTUALS P LTD Vs. NAGAR MAHAPALIKA BAREILLY
|
April 16, 1999 |
|
ADESH KUMAR JAISWAL Vs. STATE OF UTTAR PRADESH
|
September 10, 1999 |
|
ADITYA PRASAD SHUKLA Vs. STATE OF UTTAR PRADESH
|
April 22, 1999 |
|
ADITYA TRADING COMPANY Vs. STATE OF UTTAR PRADESH
|
November 4, 1999 |
|
ADVOCATES ASSOCIATION FOR JUDICIAL SERVICES U P AT ALLAHABADS Vs. STATE OF UTTAR PRADESH
|
August 11, 1999 |
|
AGAUTA SUGAR AND CHEMICALS Vs. STATE OF UTTAR PRADESH
|
February 1, 1999 |
|
AGRA DEVELOPMENT AUTHORITY Vs. EAST INDIA HOTELS LTD
|
September 1, 1999 |
|
AGRA DEVELOPMENT AUTHORITY AGRA Vs. EAST INDIA HOTELS LTD
|
October 1, 1999 |
|
AHMAD BAKSH AND SONS Vs. STATE OF U P
|
February 19, 1999 |
|
AHMADI KHANAM Vs. IIIRD ADDL DISTRICT JUDGE GONDA
|
December 15, 1999 |
|
AHMED BAKHASH AND SONS Vs. STATE OF UTTAR PRADESH
|
February 19, 1999 |
|
AIRCEL DIGILINK INDIA LTD Vs. NAGAR NIGAM ALLAHABAD
|
November 26, 1999 |
|
AJAI CHAND Vs. U P PUBLIC SERVICES TRIBUNAL II LUCKNOW
|
April 19, 1999 |
|
AJAI DHAR DUBEY Vs. STATE OF U P
|
October 29, 1999 |
|
AJAI KUMAR AGARWAL Vs. STATE OF U P
|
September 28, 1999 |
|
AJAI PAL SINGH AND ORS. Vs. ADDL. DISTRICT JUDGE, NAINITAL AND ANR.
|
October 8, 1999 |
|
AJAI SINGH Vs. NAKHRU
|
January 28, 1999 |
|
AJAY KUMAR Vs. STATE OF U P
|
July 13, 1999 |
|
AJAY KUMAR Vs. IVTH ADDL DISTRICT JUDGE NALNITAL
|
December 7, 1999 |
|
AJAY KUMAR GUPTA Vs. VTH ADDL DISTRICT JUDGE GHAZIABAD
|
September 10, 1999 |
|
AJAY KUMAR TIWARI Vs. ADDL DISTRICT CO OPERATIVE BANK LTD
|
April 6, 1999 |
|
AJAY KUMAR VISHWAKARMA Vs. R.S., BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
September 28, 1999 |
|
AJAY MEHRA Vs. DURGESH BABU
|
November 2, 1999 |
|
AJAYPAL SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 18, 1999 |
|
AJEET SINGH Vs. STATE OF UTTAR PRADESH
|
August 21, 1999 |
|
AJIT SINGH Vs. STATE
|
October 14, 1999 |
|
AJMER SINGH Vs. STATE OF U P
|
April 6, 1999 |
|
AKBAL AHMAD AND ORS. Vs. IIIRD ADDL. DISTRICT JUDGE, AZAMGARH
|
August 18, 1999 |
|
AKBAR AHMAD Vs. STATE OF U P
|
April 30, 1999 |
|
AKHIL BHARAT HINDU MAHASABHA AA Vs. ELECTION COMMISSION OF INDIA
|
April 22, 1999 |
|
AKHIL BHARTIYA JANTA PARTY ALIGARH Vs. IVTH ADDL DISTRICT JUDGE ALIGARH
|
February 26, 1999 |
|
AKHIL BHARTIYA MANAV KALYAN SAMITI Vs. STATE OF U P
|
January 8, 1999 |
|
AKHIL BHARTIYA MANAV KALYAN SAMITI Vs. STATE OF UTTAR PRADESH
|
January 18, 1999 |
|
AKHILESH KALRA Vs. VTH ADDL DISTRICT JUDGE LUCKNOW
|
May 26, 1999 |
|
AKHILESH KUMAR SINGH Vs. DISTRICT MAGISTRATE COLLECTOR
|
August 3, 1999 |
|
Akhtar Husain Vs. Mohd Shami
|
October 15, 1999 |
|
AKHTARI Vs. DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
|
August 31, 1999 |
|
Akhtari Begum Vs. Murari Singh
|
October 27, 1999 |
|
AKRAM Vs. STATE OF U P
|
November 24, 1999 |
|
ALANKAR Vs. STATE OF U P
|
December 20, 1999 |
|
ALCHOCHEM ORGANICS I PVT LTD Vs. COMMISSIONER A C EX
|
February 26, 1999 |
|
ALI ABBAS ABDI Vs. STATE OF U P
|
May 7, 1999 |
|
ALI AHMAD Vs. U P STATE ELECTRICITY BOARD LUCKNOW ANDORS
|
July 23, 1999 |
|
ALI AKHTAR Vs. STATE OF UTTAR PRADESH
|
April 9, 1999 |
|
ALIGARH MUSLIM UNIVERSITY Vs. VLLTH ADD C J M ADD C J ALIGARH
|
March 31, 1999 |
|
ALKASHWARI SAWRUP JOSHI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD
|
August 13, 1999 |
|
ALL INDIA PUBLIC SCHOOL S WELFARE SOCIETY GHAZIABAD Vs. STATE OF UTTAR PRADESH
|
October 14, 1999 |
|
ALLAHABAD HOMOEOPATHIC MEDICAL COLLEGE EVAM ASPTAL ALLAHABADS Vs. STATE OF UTTAR PRADESH
|
September 7, 1999 |
|
ALLAHABAD UNIVERSITY TEACHERS ASSOCIATION ALLAHABAD Vs. CHANCELLOR U P STATE UNIVERSITIES LUCKNOW
|
October 13, 1999 |
|
ALLAUDDIN UMAR Vs. ADDL DISTRICT JUDGE VARANASI
|
March 16, 1999 |
|
ALLEN ROLLER FLOUR MILLS Vs. COMMISSIONER TRADE TAX U P
|
July 14, 1999 |
|
ALOK KUMAR THAPAR Vs. PANKAJ TYAGI
|
April 19, 1999 |
|
ALTAF Vs. STATE OF UTTAR PRADESH
|
April 21, 1999 |
|
AMAR BABU SRIVASTAVA Vs. STATE OF U P
|
September 13, 1999 |
|
AMAR NATH CHATURVEDI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 16, 1999 |
|
AMAR NATH GUPTA Vs. STATE OF UTTAR PRADESH
|
August 2, 1999 |
|
AMAR NATH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD ANDORS
|
May 17, 1999 |
|
AMAR PAL Vs. DISTRICT INSPENCTOR OF SCHOOLS
|
July 13, 1999 |
|
AMAR PAL Vs. STATE OF U P
|
February 23, 1999 |
|
AMAR SINGH Vs. STATE OF UTTAR PRADESH
|
February 10, 1999 |
|
AMARENDRA KUMAR SINGH Vs. STATE OF U.P AND OTHERS
|
January 15, 1999 |
|
AMARJEET YADAV Vs. STATE OF U P
|
May 28, 1999 |
|
AMBRISH KHURANA Vs. IST ADDL DISTT AND SESSIONS JUDGE ALLAHABAD
|
March 16, 1999 |
|
AMIL RASHID Vs. NAGAR PANCHAYAT AJUHA
|
August 19, 1999 |
|
AMIT CHAUDHARY Vs. STATE OF UTTAR PRADESH
|
September 21, 1999 |
|
AMIT JOSHI Vs. CHANCELLOR OF KUMAUN UNIVERSITY RAJ BHAWAN LUCKNOW
|
September 6, 1999 |
|
AMNA NIYAZ BEGUM AND ORS. Vs. JAMEELA BEGUM AND ORS.
|
November 25, 1999 |
|
AMRENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
August 5, 1999 |
|
AMRISH KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
|
July 7, 1999 |
|
ANAND KUMAR BHATNAGAR Vs. KESAR BAI
|
December 21, 1999 |
|
ANAND PRAKASH Vs. NASEEM UDDIN
|
February 16, 1999 |
|
ANARO DEVI Vs. STATE OF UTTAR PRADESH
|
February 1, 1999 |
|
ANEEP MEHTA Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA ALLAHABAD
|
July 21, 1999 |
|
ANGNU Vs. STATE OF U P
|
August 17, 1999 |
|
ANIL KUMAR Vs. IX ADDL DIST JUDGE KANPUR NAGAR
|
January 18, 1999 |
|
ANIL KUMAR DUBEY ALIAS SUSHA Vs. STATE OF U P
|
July 13, 1999 |
|
ANIL KUMAR SETHI Vs. STATE OF U P
|
January 25, 1999 |
|
ANISUR RAHMAN Vs. KHALIDA MUNIM
|
January 14, 1999 |
|
ANITA Vs. STATE OF U P
|
February 2, 1999 |
|
ANITA SINGHS Vs. PRATAP SINGH
|
September 21, 1999 |
|
ANITA TYRE RETREADING WORKS Vs. CITY MAGISTRATE MUZAFFARNAGAR
|
January 12, 1999 |
|
ANJULA Vs. JOINT DIRECTOR OF EDUCATION SAHARANPUR
|
January 7, 1999 |
|
ANTARIKSH CREDIT AND COMMERCIAL LIMITED Vs. UNION GOVERNMENT OF INDIA
|
February 17, 1999 |
|
ANUJ KUMAR AGRAWAL Vs. S.S.P. AND ORS.
|
September 16, 1999 |
|
ANUPAM CHAKRAVORTY Vs. VITH ADDL DISTRICT JUDGE VARANASI
|
March 16, 1999 |
|
ANWAR HASAN KHAN Vs. DISTRICT JUDGE SHAHJAHANPUR
|
December 3, 1999 |
|
ANWAR SINGH Vs. STATE OF U P
|
November 18, 1999 |
|
ANWARI BEGUM Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
|
January 27, 1999 |
|
ANWARUDDIN Vs. IST ADDL DISTRICT JUDGE ALIGARH
|
December 21, 1999 |
|
ARAM SINGH Vs. MEMWATI
|
August 30, 1999 |
|
ARIF UMAR S O AKBAR ALI Vs. STATE OF UTTAR PRADESH
|
April 9, 1999 |
|
ARUN KUMAR TEWARI Vs. STATE OF U P
|
August 20, 1999 |
|
ARUNESH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
May 18, 1999 |
|
ARVIND GAUTAM Vs. STATE OF UTTAR PRADESH
|
May 27, 1999 |
|
ARVIND KUMAR Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD U P
|
April 2, 1999 |
|
ARVIND KUMAR AND OTHERS Vs. XITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
|
March 11, 1999 |
|
ASGAR ALI Vs. DISTRICT JUDGE, VARANASI AND OTHERS
|
February 22, 1999 |
|
ASGHAR Vs. STATE OF U P
|
October 7, 1999 |
|
ASHA SINGH Vs. STATE OF U P
|
April 6, 1999 |
|
ASHA SRIVASTAVA Vs. BOARD OF REVENUE U P LUCKNOW
|
September 28, 1999 |
|
ASHFAQ AHMAD ANSARI Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
|
January 27, 1999 |
|
Ashfaq Ahmad Khan @ Bechu Khan Vs. Additional Commissioner,Mirzapur
|
April 28, 1999 |
|
ASHISH GUPTA Vs. STATE OF U P
|
August 18, 1999 |
|
ASHISH KUMAR Vs. DIRECTOR I E R T
|
February 3, 1999 |
|
ASHISH KUMAR DIXIT Vs. STATE OF U P
|
September 16, 1999 |
|
ASHOK IRON AND STEEL MILLS Vs. CEGAT
|
April 20, 1999 |
|
ASHOK JAIN ADV Vs. XIIITH ADDITIONAL DISTRICT JUDGE AGRA
|
October 15, 1999 |
|
ASHOK KUMAR Vs. DISTRICT MAGISTRATE ALLAHABAD
|
October 6, 1999 |
|
ASHOK KUMAR Vs. KRISHNA DEVI
|
May 3, 1999 |
|
ASHOK KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
May 11, 1999 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
July 9, 1999 |
|
ASHOK KUMAR AGRAWAL Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION
|
September 27, 1999 |
|
ASHOK KUMAR AWASTHI Vs. STATE OF U P
|
July 28, 1999 |
|
ASHOK KUMAR BARNWAL Vs. IST ADDL DISTRICT JUDGE GORAKHPUR
|
February 10, 1999 |
|
ASHOK KUMAR KHARE Vs. K C KARDAM DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
January 8, 1999 |
|
ASHOK KUMAR PANDEY Vs. INSPECTOR GENERAL OF POLICE LUCKNOW
|
April 8, 1999 |
|
ASHOK KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
|
September 8, 1999 |
|
ASHOK KUMAR SHUKLA Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE JALAUN
|
May 7, 1999 |
|
ASHOK KUMAR SINGH CHANDEL Vs. STATE OF U P
|
October 15, 1999 |
|
ASHOK TRIPATHI Vs. STATE OF UTTAR PRADESH
|
March 8, 1999 |
|
ASHOKA METAL DECOR P LTD Vs. C C AND C E APPEALS
|
August 5, 1999 |
|
ASHOKA METAL DECOR P LTD Vs. COMMISSIONER APPEALS CUSTOMS AND CENTRAL EXCISE
|
August 15, 1999 |
|
ASHRAF SHAH Vs. STATE
|
February 17, 1999 |
|
ASHU SONKAR Vs. VTH ADDITIONAL DISTRICT JUDGE KANPUR
|
September 8, 1999 |
|
ASHUTOSH TRIPATHI Vs. STATE OF U P
|
July 9, 1999 |
|
ASHWANI ALIAS BABU Vs. STATE OF U P
|
April 6, 1999 |
|
ASHWANI KUMAR ALIAS SONI Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFARNAGAR
|
May 11, 1999 |
|
ASIF ALI ALIAS NANHEY Vs. S S P MORADABAD
|
December 2, 1999 |
|
ASKAND KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
February 4, 1999 |
|
ASLAM KHAN Vs. SUPERINTENDENT DISTRICT JAIL MORADABAD
|
November 30, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. U P NATIONAL MANUFACTURING
LTD
|
April 12, 1999 |
|
ASSISTANT REGIONAL MANAGER U P S R T C KANPURS Vs. STATE OF UTTAR PRADESH
|
January 12, 1999 |
|
ATAULLA ALIAS SIKANDAR Vs. STATE OF U P
|
January 29, 1999 |
|
ATI AHMAD Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
|
July 23, 1999 |
|
ATIQUE AHMAD Vs. DISTRICT MAGISTRATE BANDA
|
February 19, 1999 |
|
ATTAR SINGH Vs. EXECUTIVE OFFICER MUNICIPAL BOARD
|
July 5, 1999 |
|
ATUL KUMAR NIGAM Vs. STATE OF UTTAR PRADESH
|
September 9, 1999 |
|
ATUL KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
August 19, 1999 |
|
AVINASH LAL Vs. STATE OF U.P. AND ORS.
|
July 6, 1999 |
|
AWADESH KUMAR YADAV Vs. DIVISIONAL FOREST OFFICER MANIPUR
|
November 2, 1999 |
|
AWADH RAM AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 21, 1999 |
|
AWAN KUMAR TIMBER MERCHANTS AND SUPPLIERS Vs. STATE OF UTTAR PRADESH
|
July 29, 1999 |
|
AWDHESH KUMAR YADAV Vs. DIVISIONAL FOREST OFFICER DFO SOCIAL FOREST DIVISION MAINPURI
|
November 2, 1999 |
|
AYODHYA NATH Vs. DISTRICT JUDGE ALMORA
|
July 13, 1999 |
|
AYUB HUSAIN Vs. CANTONMENT BOARD PAURI GARHWAL
|
March 10, 1999 |
|
AZAD KUMAR GUPTA Vs. XLTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
December 17, 1999 |
|
B N GUPTA Vs. UNION OF INDIA
|
July 14, 1999 |
|
B V SINGH Vs. COMMISSIONER KANDRIYA VIDYALAYA SANGTHAN NEW DELHI
|
October 15, 1999 |
|
BABA KISHAN DAS Vs. STATE OF U P
|
September 23, 1999 |
|
Babban Vs. State of U P
|
August 27, 1999 |
|
BABBU RAM TIWARI Vs. STATE OF UTTAR PRADESH
|
July 20, 1999 |
|
BABHOTI YADAV ALIAS VIBHUTI YADAV Vs. UTTAR PRADESH STATE BRIDGE CORPORATION LTD
|
April 21, 1999 |
|
BABIBUR RAHMAN Vs. RASHEED AHMAD
|
September 29, 1999 |
|
BABU KHAN Vs. COMMISSIONER MORADABAD DIVISION MORADABAD
|
June 21, 1999 |
|
BABU LAL Vs. STATE OF U P
|
July 27, 1999 |
|
BABU LAL Vs. BRIJ GOPAL
|
November 26, 1999 |
|
BABU RAM Vs. DEPUTY CANE COMMISSIONER MORABADAD
|
November 11, 1999 |
|
BABU RAM Vs. STATE OF U P
|
March 11, 1999 |
|
BABU RAM TIWARI Vs. STATE OF U P
|
July 20, 1999 |
|
BABU RAM VERMA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
April 5, 1999 |
|
BABUNANDAN Vs. BOARD OF REVENUE U P ALLAHABAD
|
March 23, 1999 |
|
BADLOO Vs. STATE
|
July 9, 1999 |
|
BADRI NATH KAPPOR Vs. U.P. FINANCIAL CORPORATION, KANPUR
|
December 20, 1999 |
|
BADRI PRASAD Vs. S P TRANSPORT CO P LTD
|
May 24, 1999 |
|
BADRUNNISA Vs. ADDITIONAL DISTRICT JUDGE KANPUR
|
August 2, 1999 |
|
BAGESHWARI PRASAD SRIVASTAVAS Vs. STATE OF UTTAR PRADESH
|
April 29, 1999 |
|
BAHADUR SINGH MEHTA Vs. STATE OF U P
|
October 12, 1999 |
|
BAHRAMJI Vs. STATE OF UTTAR PRADESH
|
March 18, 1999 |
|
BAIRAJ MISRA Vs. CHIEF JUSTICE HIGH COURT ALLD
|
October 14, 1999 |
|
BAL KISHAN AGARWAL Vs. PULIN GARG
|
May 24, 1999 |
|
BAL KISHUN Vs. DEVENDRA SINGH
|
October 8, 1999 |
|
BAL KRISHNA SAHU Vs. REGIONAL TRANSPORT AUTHORITY JHANSI
|
August 6, 1999 |
|
BALBEER SINGH Vs. CITY MAGISTRATE/R.C.E.O. AND ORS.
|
November 25, 1999 |
|
Balbir Singh Vs. State of U.P.
|
December 14, 1999 |
|
BALBIR SINGH Vs. ARJUN SINGH
|
July 15, 1999 |
|
BALDEV SINGH Vs. IIIRD ADDL DISTRICT JUDGE ETAH
|
April 16, 1999 |
|
BALESHWAR TYAGI Vs. IIND ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
September 7, 1999 |
|
BALI RAM Vs. STATE OF UTTAR PRADESH
|
May 26, 1999 |
|
BALISTER Vs. STATE
|
October 8, 1999 |
|
BALRAJ MISRA Vs. HONBLE CHIEF JUSTICE OF HIGH COURT ALLAHABAD
|
October 14, 1999 |
|
BALRAM DUTT SHARMA AND Vs. STATE OF UTTAR PRADESH
|
April 9, 1999 |
|
BALRAM GUPTA Vs. SUPERINTENDENT DISTRICT JAIL BANDA
|
February 20, 1999 |
|
BALRAM SINGH Vs. STATE OF UTTAR PRADESH
|
February 8, 1999 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
May 4, 1999 |
|
BANARAS BEADS LTD Vs. SHRISTI CARRIERS PVT LTD
|
September 13, 1999 |
|
BANK OF INDIA Vs. DEVENDRA SINGH
|
April 17, 1999 |
|
BANNEY Vs. IST A D J MORADABAD
|
February 3, 1999 |
|
BANSH NARAIN PANDEY Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
|
January 27, 1999 |
|
BANSHI LAL SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
July 12, 1999 |
|
BANSHI LAL SINGH Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES
|
July 21, 1999 |
|
BANSHIDHAR SAROJ Vs. PARTHA SARATHI SEN SHARMA C
|
March 18, 1999 |
|
BANSPATI SINGH Vs. DISTRICT MAGISTRATE ALLAHABAD
|
March 31, 1999 |
|
BAR ASSOCIATION Vs. UTTAR PRADESH BAR COUNCIL
|
August 9, 1999 |
|
BAREILLY FLOUR MILLS P LTD Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
November 16, 1999 |
|
BARINDRA KUMAR BARUA Vs. ADDL DISTT JUDGE ALLAHABAD
|
August 4, 1999 |
|
BARKAT ALI Vs. STATE OF U P
|
August 30, 1999 |
|
BASANT LAL Vs. DISTRICT PANCYAYAT RAJ OFFICER
|
November 3, 1999 |
|
BASHIR NISHA Vs. PRESCRIBED AUTHORITY
|
May 28, 1999 |
|
BASISHTHA NARAYAN TRIPATHI Vs. STATE OF U P
|
February 22, 1999 |
|
BASTI RAM Vs. NAGAR NIGAM GHAZIABAD
|
August 19, 1999 |
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BATA INDIA LTD Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
|
February 4, 1999 |
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BATASHO DEVI Vs. IIIRD A D J MATHURA
|
August 31, 1999 |
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BAYERISCHE HYPO UND VEREINSBANK AKTIENGESELLSCHAFT HRB 42148 MUNICH MUNCHEN FEDERAL REPUBLIC OF GERMANY Vs. STATE BANK OF BIKANER AND JAIPUR BELANGANJ AGRA
|
October 13, 1999 |
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BEHARI LAL AGARWAL Vs. IST ADDITIONAL DIST JUDGE ALLAHABAD
|
October 5, 1999 |
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BEHARI LAL AGARWAL Vs. IST ADDITIONAL DIST JUDGE ALLAHABAD
|
May 10, 1999 |
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BEKARU Vs. DISTRICT JUDGE SIDHARTH NAGAR
|
September 24, 1999 |
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BELTAK CANADIAN WATER LTD Vs. UNION OF INDIA UOI
|
April 9, 1999 |
|
Bengali Babu @ Hari Shanker Gupta Vs. Niranjan Lal Varshney and Others
|
September 24, 1999 |
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BENGALI PRASAD VERMA Vs. PRATAP NARAIN
|
July 13, 1999 |
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BENI BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
July 22, 1999 |
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BHAG MAL Vs. STATE OF U P
|
October 1, 1999 |
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BHAGAUTI SINGH Vs. STATE OF U P
|
April 21, 1999 |
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BHAGONA Vs. STATE OF U P
|
October 15, 1999 |
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BHAGWAN DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 31, 1999 |
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BHAGWAN INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 10, 1999 |
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BHAGWAN RAM Vs. REGIONAL DIRECTOR STAFF SELECTION COMMISSION ALLAHABAD
|
July 29, 1999 |
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BHAGWAN SINGH Vs. SAHEB SINGH
|
September 30, 1999 |
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BHAGWATI DEVI ALIAS BHAGGO DEVI Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA
|
December 10, 1999 |
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BHAGWATI PRASAD KEDIA Vs. STATE OF U P
|
July 7, 1999 |
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BHAGWATI SHANKAR MISHRA Vs. STATE OF U P
|
July 13, 1999 |
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BHAGYODAY BUILDERS Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1999 |
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BHAJJOO ALIAS JAGAT PAL YADAV Vs. DISTRICT MAGISTRATE JHANSI
|
November 19, 1999 |
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BHANU KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR
|
July 26, 1999 |
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BHANU PRAKASH SINGH Vs. CHANCELLOR AGRA UNIVERSITY RAI BHAWAN LUCKNOW
|
October 6, 1999 |
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BHARAT HEAVY ELECTRICALS LTD Vs. LABOUR COURT U P AT MEERUT
|
August 31, 1999 |
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BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF UTTAR PRADESH
|
February 17, 1999 |
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BHARTI KRISHNA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
August 3, 1999 |
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BHARTIYA JANHIT SAMITI Vs. ST MARYS CONVENT INTER COLLEGE
|
April 7, 1999 |
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BHATT INDUSTRIES Vs. DIVISIONAL FOREST OFFICER
|
May 27, 1999 |
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BHAWANI PRASAD Vs. STATE OF U P
|
November 25, 1999 |
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BHIKHAM KHARWAR; RAKESH KUMAR PANDEY Vs. STATE OF U P
|
December 20, 1999 |
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BHIKHARI LAL JAI PRAKASH DAIRY Vs. U P POLLUTION CONTROL BOARD
|
August 30, 1999 |
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BHIKKAN Vs. UTTAR PRADESH AWAS VIKAS PARISHAD
|
February 8, 1999 |
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BHIM NATH RAI Vs. STATE OF U P
|
August 25, 1999 |
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BHLM SAIN TYAGI Vs. STATE OF U P
|
May 4, 1999 |
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BHOLA NATH DECD Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
February 10, 1999 |
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BHOLA NATH YADAV Vs. STATE OF U P
|
October 28, 1999 |
|
Bhopal Vs. Chandan Singh (deceased) & Ors.
|
September 22, 1999 |
|
BHOPAL Vs. CHANDAN SINGH (DECEASED) NOW SUBSTITUTED BY PRAVEEN SINGH AND BIRENDRA SINGH AND OTHERS
|
September 23, 1999 |
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BHRIGU NATH RAI Vs. ASSTT DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 22, 1999 |
|
BHULLAN ALIAS BHOLU ALIAS KHAN Vs. STATE
|
May 13, 1999 |
|
BHUMITRADEO VICE-CHANCELLOR Vs. IIND ADDITIONAL CIVIL JUDGE GORAKHPUR
|
March 23, 1999 |
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BIDHI CHAND Vs. IVTH ADDL. DISTRICT JUDGE
|
May 18, 1999 |
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BIHARI Vs. STATE OF UTTAR PRADESH
|
January 21, 1999 |
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BIMAL CHAND PANDEY Vs. ENGINEER IN CHIEF P W D LUCKNOW
|
September 15, 1999 |
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BINOD CHANDRA VARMA Vs. STATE OF UTTAR PRADESH
|
January 11, 1999 |
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BINOD KUMAR Vs. STATE OF U P
|
April 28, 1999 |
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BINOD YADAV Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
|
April 8, 1999 |
|
BIPIN CHANDRA SUNAL Vs. STATE OF U P
|
April 22, 1999 |
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BIPIN KUMAR AGARWAL Vs. NAGAR MAHAPALIKA
|
April 23, 1999 |
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BIPIN KUMAR AND SUBHASH CHANDRA Vs. DISTRICT MAGISTRATE GARHWAL
|
April 26, 1999 |
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BIRE ALIAS BIR BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
July 29, 1999 |
|
BIRI Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
|
February 16, 1999 |
|
BIRINDA PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
April 19, 1999 |
|
BISAI Vs. STATE
|
December 10, 1999 |
|
BISMILLAH Vs. HANIF
|
September 29, 1999 |
|
BOBBY ALIAS PREM VEER Vs. STATE OF U P
|
November 18, 1999 |
|
BOBY ALIAS RAVIKANT SHARMA Vs. STATE OF UTTAR PRADESH
|
April 1, 1999 |
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BOJH ADIWASI Vs. STATE
|
March 27, 1999 |
|
BRAHM DUTT SHARMA Vs. COMMANDING OFFICER IST U P BT N C C
|
May 17, 1999 |
|
BRAHMA DEVIS Vs. VTH ADDL DISTRICT JUDGE
|
August 17, 1999 |
|
BRESHAM SINGH Vs. STATE OF UTTAR PRADESH
|
October 15, 1999 |
|
BRIJ BASTI UDYOG Vs. STATE OF U P
|
August 13, 1999 |
|
BRIJ BEHARI Vs. NAGAR PALIKA PARISHAD MATHURA
|
March 16, 1999 |
|
BRIJ LAL Vs. STATE
|
November 12, 1999 |
|
BRIJ LAL Vs. STATE
|
November 22, 1999 |
|
BRIJ SEN Vs. STATE OF U P
|
November 29, 1999 |
|
BRIJ VEER AND Vs. STATE OF UTTAR PRADESH
|
July 30, 1999 |
|
BRIJBHAN Vs. STATE OF U P
|
November 3, 1999 |
|
Brijendra Kaur and Others Vs. Ram Agarwal and Another
|
October 14, 1999 |
|
BRIJENDRA SINGH AND ORS. (IN JAIL) Vs. STATE OF U.P.
|
March 16, 1999 |
|
BRIJESH KUMAR Vs. DIRECTOR SOCIAL WELFARE DEPARTMENT U P LUCKNOW
|
October 1, 1999 |
|
BRIJVEER Vs. STATE OF U P
|
July 30, 1999 |
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BRIJWASI PRASAD Vs. STATE OF UTTAR PRADESH
|
January 27, 1999 |
|
BRINDA PRASAD SRIVASTAVA Vs. STATE OF U P
|
April 19, 1999 |
|
BUDDHI SAGAR Vs. UTTAR PRADESH STATE BRIDGE CORPORATION LTD
|
July 27, 1999 |
|
BUDHU Vs. STATE OF UTTAR PRADESH
|
December 14, 1999 |
|
BUNDELKHAND ALLOYS PVT LTD Vs. COMMISSIONER OF C EX
|
December 6, 1999 |
|
C M PANDEY Vs. STATE OF UTTAR PRADESH
|
September 9, 1999 |
|
CALCOM VISION LTD Vs. COMMISSIONER A CUS AND C EX
|
April 9, 1999 |
|
CAMPHOR AND ALLIED PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE TAX
|
July 21, 1999 |
|
CAMPHOR AND ALLIED PRODUCTS LIMITED Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
|
September 21, 1999 |
|
CANOSSA HOSPITAL SOCIETY Vs. STATE OF UTTAR PRADESH
|
April 12, 1999 |
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CAPT ANJIT SINGH Vs. STATE OF U P
|
August 13, 1999 |
|
CAPTAIN CHAND SINGH Vs. PREETI
|
October 7, 1999 |
|
CAPTAIN DUSHYANT SOMAL Vs. GOVERNOR RESERVE BANK OF INDIA BOMBAY
|
November 1, 1999 |
|
CAWNPORE SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1999 |
|
CEMENT WORKERS UNION Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
December 8, 1999 |
|
CENTRAL BANK OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER C
|
February 23, 1999 |
|
CENTRAL DISTILLERY AND BREWERIES LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
April 7, 1999 |
|
CENTRAL INSTITUTE FOR SUBTROPICAL HORTICULTURE LUCKNOW Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT KANPUR AND
|
March 16, 1999 |
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CHAIRMAN ADMISSION COMMITTEE COMBINED ENTRANCE EXAMINATION 1998 M L N Vs. SHAILESH KUMAR
|
May 5, 1999 |
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CHAMPA DEVI Vs. DISTT JUDGE VARANASI
|
September 8, 1999 |
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CHAMPA RAM SHARMA Vs. R C AND E O ALIGARH
|
July 23, 1999 |
|
CHAMPARAN SUGAR MILLS LIMITED Vs. ABC
|
January 27, 1999 |
|
CHAND ALI Vs. STATE OF U P
|
April 12, 1999 |
|
CHANDA ELECTRICALS Vs. STATE OF U P
|
April 9, 1999 |
|
CHANDA KHAN Vs. STATE OF UTTAR PRADESH
|
March 26, 1999 |
|
CHANDAN SINGH Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA
|
November 5, 1999 |
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CHANDAN SINGH Vs. RAM SWAROOP
|
January 14, 1999 |
|
CHANDER KUMAR JAIN Vs. ANAND KUMAR JAIN
|
July 29, 1999 |
|
CHANDESHWAR SINGH Vs. THE ADMINISTRATOR, GANGA KISAN SAHKARI CHINI MILL LTD. AND OTHERS
|
July 15, 1999 |
|
Chandgi Ram Vs. State
|
November 30, 1999 |
|
CHANDRA BHAN SINGH Vs. THE COMMISSIONER, JHANSI AND ANOTHER
|
April 28, 1999 |
|
CHANDRA BHAN SINGH Vs. STATE OF U P
|
February 23, 1999 |
|
CHANDRA BHAN SINGH Vs. STATE OF U P
|
September 27, 1999 |
|
CHANDRA BHAN SINGH RATHORE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 28, 1999 |
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CHANDRA BHUSHAN MISHRA Vs. UNION OF INDIA
|
March 22, 1999 |
|
CHANDRA DUTT PATHAK Vs. STATE OF U P
|
November 12, 1999 |
|
CHANDRA MAUL Vs. STATE OF U P
|
October 11, 1999 |
|
CHANDRA MUKHI Vs. STATE OF U P
|
September 10, 1999 |
|
CHANDRA PAL Vs. STATE OF U P
|
April 1, 1999 |
|
CHANDRA SHEKHAR DAMLE Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
|
November 22, 1999 |
|
CHANDRAWATI DEVI Vs. ADDITIONAL COMMISSIONER STAMPS MEERUT
|
August 4, 1999 |
|
CHANDRESH PASWAN Vs. STATE OF UTTAR PRADESH
|
February 26, 1999 |
|
CHANDRIKA PRASAD GUPTA Vs. STATE OF U P
|
October 14, 1999 |
|
CHANKU PRASAD ALIAS CHANDRIKA PRASAD Vs. STATE OF U P
|
April 8, 1999 |
|
CHARAN Vs. STATE OF UTTAR PRADESH
|
March 11, 1999 |
|
CHARAN SINGH Vs. STATE OF U P
|
July 16, 1999 |
|
CHARAN SINGH AND SONS Vs. ASSISTANT SUGAR COMMISSIONER MEERUT
|
April 1, 1999 |
|
CHAUDHRY RAM Vs. THIRD ADDL DISTRICT JUDGE
|
July 23, 1999 |
|
CHET RAM Vs. STATE OF U P
|
April 22, 1999 |
|
CHET RAM PARUMAL OIL MILL BAREILLY Vs. STATE OF U P
|
April 30, 1999 |
|
CHHAIL BIHARI Vs. STATE OF U P
|
May 10, 1999 |
|
CHHEDDU Vs. STATE OF UTTAR PRADESH
|
July 5, 1999 |
|
CHHEDU Vs. STATE OF U P
|
September 17, 1999 |
|
CHHIDDA KHAN Vs. STATE OF U P
|
April 6, 1999 |
|
CHHIDDU SINGH AND OTHERS Vs. STATE
|
September 17, 1999 |
|
Chhohgari Vs. Chameia Devi etc.
|
November 3, 1999 |
|
CHHOTA BHAI MUNNA BHAI AND CO NAINI ALLAHABAD Vs. STATE OF U P
|
November 17, 1999 |
|
CHHOTAN GIRI Vs. STATE OF UTTAR PRADESH
|
March 15, 1999 |
|
CHHOTEY LAL Vs. STATE OF U P
|
September 22, 1999 |
|
CHIEF POST MASTER KANPUR Vs. MOHAMMAD SALIM
|
August 25, 1999 |
|
CHOTTI Vs. XIIITH ADDITIONAL DISTRICT JUDGE AGRA
|
April 19, 1999 |
|
CLARIDGES CORBETT HIDEAWAY ZERO GARJIA Vs. STATE OF UTTAR PRADESH
|
March 9, 1999 |
|
COMITTEE OF MANAGEMENT JAI KISAN INTER COLLEGE BASTI Vs. DISTRICT INSPECTOR OF SCHOOL BASTI
|
July 26, 1999 |
|
COMMANDER K K GULATI Vs. SHALINI MEMORIAL SOCIETY AND SCHOOL
|
February 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVI SUGAR MILLS PRIVATE LIMITED
|
March 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MODINAGAR PAPER MILLS LIMITED
|
March 15, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. BANARAS BRASS MERCHANT AND MANUFACTURERS ASSOCIATION
|
March 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NEW LIGHT TANNERY
|
April 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HIRA LAL MITTAL LATE
|
April 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SIR SHADI LAL ENTERPRISES LTD
|
September 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. VAISH BROTHERS AND CO
|
September 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DHANAURA OIL INDUSTRIES
|
September 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MEERUT GUN HOUSE
|
September 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GOVERDHAN DASS MAHENDRA KUMAR
|
September 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SARAN KHANDSARI SUGAR WORKS
|
September 21, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED
|
September 15, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAI NARAIN
|
September 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. U P HOTELS LIMITED
|
September 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. M P SUGAR MILLS CO PRIVATE LIMITED
|
October 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NOOR HANDICRAFTS
|
October 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. OMRAO INDUSTRIAL CORPORATION P LIMITED
|
October 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAI DEI DEVI ANAND RAM JAIPURIA PUBLIC CHARITABLE TRUST
|
October 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PADAMPAT SINGHANIA DECD
|
October 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAI BHARAT THEATRE
|
October 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM DAS GOVIND DAS
|
October 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HARI OM AGARWAL
|
November 18, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAI DURGA CONSTRUCTION CO
|
November 18, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR
|
November 2, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. J K BANKERS
|
November 2, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GRAMIN SADHAN
|
November 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AUTO SALES
|
November 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMAN DASS
|
November 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JANARDHAN DASS SHANKAR LAL
|
December 8, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA MOHAN VERMA
|
April 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KESHO RAM
|
December 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. BRAHMA SWARUP AND SONS
|
December 20, 1999 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NEERA DRINKS
|
September 7, 1999 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. CAMPHOR AND ALLIED PRODUCTS LTD
|
September 7, 1999 |
|
COMMISSIONER OF TRADE TAX Vs. R K COAL SALES PVT LTD
|
September 10, 1999 |
|
COMMISSIONER OF TRADE TAX Vs. SINGH TRADING CO
|
August 24, 1999 |
|
COMMISSIONER OF TRADE TAX Vs. M K J CORPORATION
|
August 23, 1999 |
|
COMMISSIONER OF TRADE TAX Vs. STERLING MACHINE TOOLS
|
November 2, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. ASHOK KUMAR GOEL
|
October 1, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. ANIL KUMAR AGGARWAL
|
October 14, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. A R SOOD
|
July 22, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. WAQF MIRZA KHAIRATI BEG
|
February 10, 1999 |
|
COMMISSIONER SALES TAX Vs. BRIJ MOHAN AND COMPANY
|
July 27, 1999 |
|
COMMISSIONER SALES TAX Vs. SWASTIK GLASS ENTERPRISES
|
July 14, 1999 |
|
COMMISSIONER SALES TAX Vs. NEW INDIA INSURANCE CO LTD
|
September 13, 1999 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. J P REWA CEMENT
|
May 18, 1999 |
|
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
|
August 18, 1999 |
|
COMMITTEE OF MANAGEMENT A B VIDYALAY INTER COLLEGE KANPUR Vs. RAJ KUMAR SHUKLA
|
September 15, 1999 |
|
COMMITTEE OF MANAGEMENT ABDUS SALAM MUSLIM GIRLS INTER COLLEGE BHATTEE Vs. DISTRICT INSPECTOR OF SCHOOLS II MORADABAD
|
October 13, 1999 |
|
COMMITTEE OF MANAGEMENT ARYA KANYA PATHSHALA INTER COLLEGE ROORKI HARIDWAR Vs. REGIONAL DY DIRECTOR OF EDUCATION SAHARANPUR
|
August 24, 1999 |
|
COMMITTEE OF MANAGEMENT B D BAJORIA INTER COLLEGE SAHARANPUR Vs. DIRECTOR OF EDUCATION SECONDARY U P LUCKNOW
|
August 27, 1999 |
|
COMMITTEE OF MANAGEMENT B R AMBEDKAR KANYA HIGHER SECONDARY SCHOOL MEERUT Vs. D I O S
|
February 20, 1999 |
|
COMMITTEE OF MANAGEMENT CHOUDHARY RAM ROOP SINGH DHANRAJ SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
|
August 20, 1999 |
|
COMMITTEE OF MANAGEMENT DR B R AMBEDKAR KANYA HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
|
February 20, 1999 |
|
COMMITTEE OF MANAGEMENT EKBAL INTER COLLEGE SOORATPUR JAUNPUR Vs. JOINT DIRECTOR OF EDUCATION VARANASI
|
September 30, 1999 |
|
COMMITTEE OF MANAGEMENT GANGA BUX KANORIA GANDHI INTER COLLEGE DEORIA Vs. DEPUTY DIRECTOR OF EDUCTION GORAKHPUR
|
May 10, 1999 |
|
COMMITTEE OF MANAGEMENT GOVIND BALLABH PANT UCHCHATTAR MADHYAMIK VIDYALAYA MORADABAD Vs. STATE OF U P
|
September 7, 1999 |
|
COMMITTEE OF MANAGEMENT INDUSTRIAL MISLIM GIRLS INTER
COLLEGE SAHARANPUR Vs. REGIONAL JOINT DIRECTOR OF EDUCATION SAHARNPUR
|
April 2, 1999 |
|
COMMITTEE OF MANAGEMENT ISLAMIA JUNIOR HIGH SCHOOLCOMMITTEE OF Vs. JOINT DIRECTOR OF EDUCATIONSTATE OF UTTAR PRADESH
|
September 16, 1999 |
|
COMMITTEE OF MANAGEMENT JAGDISH SARAN RAJVANSHI KANYA INTER COLLEGE MEERUT Vs. JOINT DIRECTOR OF EDUCATION
|
December 23, 1999 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE AZAMGARH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
August 25, 1999 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE AZAMGARH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION
|
February 1, 1999 |
|
COMMITTEE OF MANAGEMENT JUNIOR HIGH SCHOOL ROSANGPUR Vs. BASIC SHIKSHA ADHIKAR
|
January 18, 1999 |
|
COMMITTEE OF MANAGEMENT K S INTER COLLEGE KURALASI MUZAFFAR NAGAR AND
ANR Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY MEERUT REGION MEERUT
|
February 2, 1999 |
|
COMMITTEE OF MANAGEMENT KANAHIYA LAL RAM SHARAN RASTOGI INTER COLLEGE FARUKHABAD Vs. REGIONAL JOINT DIRECTOR OF EDUCATION KANPUR REGION KANPUR
|
May 28, 1999 |
|
COMMITTEE OF MANAGEMENT KANYA GURUKUL MAHAVIDYALAY SHASNI Vs. SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI
|
May 14, 1999 |
|
COMMITTEE OF MANAGEMENT LAL BAHADUR SHASTRI SMARAK DEGREE COLLEGE Vs. GORAKHPUR UNIVERSITY
|
February 22, 1999 |
|
COMMITTEE OF MANAGEMENT LAL BHADUR SHASTRI POST GRADUATE COLLEGE Vs. STATE OF UTTAR PRADESH
|
August 23, 1999 |
|
COMMITTEE OF MANAGEMENT MAHARAJGANJ INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 26, 1999 |
|
COMMITTEE OF MANAGEMENT MAHATMA BUDDHA KANYA PRIMARY PATHSHALA BANKATA Vs. STATE OF UTTAR PRADESH
|
August 19, 1999 |
|
COMMITTEE OF MANAGEMENT MAHATMA GANDHI VIDYALAYA INTER COLLEGE KANPUR NAGAR Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
|
May 19, 1999 |
|
COMMITTEE OF MANAGEMENT MIDIL SCHOOL SAMITTEE MADIYAPUR Vs. DIRECTOR OF SOCIAL WELFARE OFFICER U P
|
August 19, 1999 |
|
COMMITTEE OF MANAGEMENT MISRI LAL INTER COLLEGE MAWANYAN MIRZAPUR Vs. JOINT DIRECTOR OF EDUCATION
|
August 24, 1999 |
|
COMMITTEE OF MANAGEMENT NATIONAL INTER COLLEGE MAU Vs. MADHURI SRIVASTAVA
|
December 21, 1999 |
|
COMMITTEE OF MANAGEMENT NAVLI INTER COLLEGE NAVLI Vs. RAJ NARAIN SINGH
|
December 14, 1999 |
|
COMMITTEE OF MANAGEMENT OF MISRI LAL INTER COLLEGE MAWANYAN Vs. JOINT DIRECTOR OF EDUCATION BINDHYACHAL MANDAL
|
August 14, 1999 |
|
COMMITTEE OF MANAGEMENT OF SRI TILAK VIDYALEY INTER COLLEGE FIROZABAD AND Vs. JOINT DIRECTOR OF EDUCATION AGRA
|
February 20, 1999 |
|
COMMITTEE OF MANAGEMENT PUBLIC HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF EDUCATION
|
August 3, 1999 |
|
COMMITTEE OF MANAGEMENT ROBERTSGANJ SANSKRIT MAHAVIDYALAYA DISTRICT SONBHADRA Vs. VICE CHANCELLOR SAMPURANAN AND SANSKRIT UNIVERSITY VARANSI
|
February 11, 1999 |
|
COMMITTEE OF MANAGEMENT SAKALDEEHA DEGREE COLLEGES Vs. PURVANCHAL UNIVERSITY
|
February 8, 1999 |
|
COMMITTEE OF MANAGEMENT SHAHID INTER COLLEGE MADHUBAN MAU Vs. 1ST ADDITIONAL DISTRICT JUDGE MAU
|
August 18, 1999 |
|
COMMITTEE OF MANAGEMENT SHRI GURU GOVIND SINGH INTER COLLEGE BAREILLY AND Vs. JOINT DIRECTOR OF EDUCATION BAREILLY
|
March 18, 1999 |
|
COMMITTEE OF MANAGEMENT SHRINGI RISHI INTER COLLEGE GHATWA KARCHHANA Vs. JOINT DIRECTOR OF EDUCATION ALLAHABAD
|
August 23, 1999 |
|
COMMITTEE OF MANAGEMENT SRI ASHUTOSH SHIV NARAYAN VIDYALAYA Vs. DISTRICT BASIC EDUCATION OFFICER
|
September 6, 1999 |
|
COMMITTEE OF MANAGEMENT SUJOBAI GIRLS INTER COLLEGE HATHRAS Vs. MANJU KESHI DIXIT
|
September 15, 1999 |
|
COMMITTEE OF MANAGEMENT YAGYA MANDAL SANSKRIT PATHSHALA Vs. VICE CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI
|
May 12, 1999 |
|
COMMITTEE OF MANAGEMENT, SRI CHHATRASAL ZILA PANCHAYAT UCHCHATAR MADHYAMIK VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS, LALITPUR AND OTHERS
|
July 8, 1999 |
|
COTTON CORPORATION OF INDIA LTD Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
July 16, 1999 |
|
D C JAIN INDUSTRIES Vs. ADDITIONAL DIRECTOR INDUSTRIES WESTERN ZONE MEERUT
|
July 5, 1999 |
|
D C M LIMITED Vs. COMMISSIONER OF TRADE TAX
|
August 23, 1999 |
|
D F GANDHI Vs. ADMINISTRATOR NAGAR MAHAPALIKA ALLAHABAD
|
April 23, 1999 |
|
D MOHAPATRA Vs. IXTH ADDL DISTT JUDGE LUCKNOW
|
February 1, 1999 |
|
D R GHOSH Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
August 5, 1999 |
|
D R RAM Vs. STATE OF U P
|
March 16, 1999 |
|
DADHIBAL Vs. VINDHYACHAL
|
September 29, 1999 |
|
DADHICH SINGH Vs. STATE OF U P
|
October 12, 1999 |
|
DADU RAM GARG Vs. STATE OF UTTAR PRADESH
|
May 14, 1999 |
|
DAMAYANTI RAI Vs. DISTRICT PANCHAYAT RAJ OFFICER PRESCRIBED AUTHORITY
|
November 22, 1999 |
|
DAMYANTI SINGH Vs. STATE OF U P
|
September 10, 1999 |
|
DANNOO Vs. STATE OF U P
|
April 8, 1999 |
|
DAROGA Vs. STATE OF U P
|
April 19, 1999 |
|
DASH RAJ YADAV Vs. JOINT DIRECTOR OF EDUCATION AZAMGARH
|
July 22, 1999 |
|
DASHAMANI Vs. STATE OF UTTAR PRADESH
|
January 8, 1999 |
|
DAVENDRA PAL SINGH Vs. COMMISSIONER OF WEALTH TAX
|
August 16, 1999 |
|
DAYA NATH PANDEY Vs. STATE OF U.P.
|
November 5, 1999 |
|
DAYA RAM Vs. GAON SABHA
|
July 9, 1999 |
|
DAYA RAM SHIV HARE Vs. VTH ADDITIONAL DISTRICT JUDGE JALAUN AT ORAI
|
December 3, 1999 |
|
DAYA SHANKAR TIWARI Vs. CHIEF OF THE ARMY STAFF NEW DELHI
|
November 18, 1999 |
|
DAYA SHANKER AGARWAL Vs. STATE OF U.P. AND ORS.
|
April 2, 1999 |
|
DCM SHRIRAM INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
|
July 9, 1999 |
|
DEEPAK KATYAL Vs. DISTRICT JUDGE
|
August 21, 1999 |
|
DEEPAK MISHRA Vs. STATE OF UTTAR PRADESH
|
June 4, 1999 |
|
DEEPAK MITRA Vs. DISTRICT JUDGE ALLAHABAD
|
July 5, 1999 |
|
DEEPAK MITRA Vs. DISTRICT JUDGE ALLAHABAD
|
May 7, 1999 |
|
DEEPAK RAJ Vs. SARITA RANI
|
July 30, 1999 |
|
DEEPIKA Vs. NARESH CHANDRA SINGHANIA
|
February 11, 1999 |
|
DEEPIKA ALIAS BABY Vs. NARESH CHANDRA SINGHANIA
|
November 2, 1999 |
|
DEO NATH SINGH Vs. STATE OF U P
|
September 4, 1999 |
|
DEO NATH SINGH Vs. STATE OF UTTAR PRADESH
|
September 29, 1999 |
|
DEO SARAN UPADHYAY Vs. STATE OF U P
|
May 28, 1999 |
|
DEONATH SINGH AND ORS. (IN JAIL) Vs. STATE OF U.P.
|
April 9, 1999 |
|
DESH RAJ Vs. PRESCRIBED AUTHORITY DEHRADUN
|
November 11, 1999 |
|
DESHRAJ Vs. STATE OF U P
|
February 11, 1999 |
|
DEV DUTT MISRA AND ANOTHER Vs. D.J., PAURI GARHWAL AND OTHERS
|
November 1, 1999 |
|
DEV PRAKASH ALIAS JHALLU MALI Vs. STATE OF U P
|
September 20, 1999 |
|
DEV SHANKAR AND KARMENDRA SINGH Vs. NAGAR NIGAM
|
September 21, 1999 |
|
DEV SINGH Vs. STATE OF UTTAR PRADESH
|
March 9, 1999 |
|
DEVENDRA GUPTA Vs. STATE OF U P
|
July 15, 1999 |
|
DEVENDRA KUMAR GAUR Vs. EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
|
July 27, 1999 |
|
DEVENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
December 9, 1999 |
|
Devi Datt Vs. Sohan Singh
|
September 23, 1999 |
|
DEVI DAYAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR
|
August 25, 1999 |
|
DEVI SHARAN SHARMA Vs. DISTRICT MAGISTRATE MEERUT
|
November 16, 1999 |
|
DEVRAJ ANAND CERAMICS P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1999 |
|
DHAMPUR SUGAR MILLS LTD Vs. UNION OF INDIA
|
February 12, 1999 |
|
DHAN BAHADUR Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
|
September 13, 1999 |
|
DHAN PRAKASH Vs. VIJAY KUMAR
|
October 15, 1999 |
|
DHANANJAY PANDEY Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VARANASI
|
April 16, 1999 |
|
DHANI RAM Vs. STATE OF U P
|
May 11, 1999 |
|
DHANI RAM KUSHWAHA Vs. MALTI
|
January 25, 1999 |
|
DHARAM RAJ SINGHGUARDIAN TEACHER ASSOCIATION Vs. BABBAN PANDEYBOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
March 31, 1999 |
|
DHARAM SINGH Vs. STATE
|
February 25, 1999 |
|
DHARAMVEER Vs. STATE OF U P
|
November 12, 1999 |
|
DHARAMVEER GUPTA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
July 15, 1999 |
|
DHARM PAL SINGH Vs. D I O S
|
April 6, 1999 |
|
DHARMPAL Vs. STATE OF U P
|
January 27, 1999 |
|
DHEERAJ COAL TRADERS Vs. COMMISSIONER TRADE TAX U P LUCKNOW
|
April 29, 1999 |
|
DHIRAJ SINGH Vs. DISTRICT JUDGE AGRA
|
December 2, 1999 |
|
DHIRENDRA SINGH CHAUHAN Vs. COMMISSIONER KANPUR NAGAR
|
May 17, 1999 |
|
DHIRENDRA SINGH CHAUHAN Vs. COMMISSIONER, KANPUR
|
March 17, 1999 |
|
DHRUV RAM Vs. REGIONAL MANAGER U P S R T C
|
April 23, 1999 |
|
DHRUVA Vs. STATE OF U P
|
February 23, 1999 |
|
DHURENDRA DEO SHARMA Vs. STATE OF U.P. AND OTHERS
|
August 31, 1999 |
|
DILAWAR KHAN Vs. IV ADDITIONAL DISTRICT JUDGE
|
December 22, 1999 |
|
DILIP Vs. STATE OF U P
|
June 29, 1999 |
|
DILIP CHATURVEDI Vs. STAR PAPER MILLS LTD
|
September 21, 1999 |
|
DILIP KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1999 |
|
DILIP KUMAR S O KIRTMUKH Vs. FAMILY COURT GORAKHPUR
|
December 10, 1999 |
|
Dina Nath Vs. STATE OF U P
|
August 5, 1999 |
|
DINA NATH AGARWAL Vs. DISTRICT JUDGE NALNITAL
|
May 6, 1999 |
|
DINESH CHANDRA Vs. STATE OF U P
|
January 27, 1999 |
|
DINESH CHANDRA PATHAK Vs. STATE OF U P
|
September 8, 1999 |
|
DINESH CHANDRA SAXENA Vs. NOOTAN SAXENA
|
November 11, 1999 |
|
DINESH JHA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
August 25, 1999 |
|
DINESH KUMAR Vs. COMMANDENT 15TH BATTALION P A C AGRA
|
September 16, 1999 |
|
DINESH KUMAR PANDEY Vs. TECHNICAL DIRECTOR MAHADEO FERTILIZERS LTD
|
March 18, 1999 |
|
DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD Vs. DINESH CHANDRA TRIPATHI
|
April 8, 1999 |
|
DIRGAJ SINGH Vs. STATE OF U P
|
December 22, 1999 |
|
DISTRICT BASIC EDUCATION OFFICER ETAH Vs. IIND ADDITIONAL DISTRICT JUDGE ETAH
|
September 1, 1999 |
|
DISTRICT CO OPERATIVE BANK LIMITED DEORIA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 25, 1999 |
|
DIWAN SINGH Vs. LIC OF INDIA
|
September 6, 1999 |
|
DOCTORS JAN KALYAN SOCIETY MIRZAPUR Vs. STATE OF UTTAR PRADESH
|
May 27, 1999 |
|
DOLLAR DETERGENTS P LTD Vs. CEGAT
|
April 12, 1999 |
|
Doori Lal Vs. State
|
March 31, 1999 |
|
DR. ACCHAN ALIAS MOHD. SHAMIM SIDDIQUI AND ANOTHER Vs. STATE OF U.P.
|
September 16, 1999 |
|
DR. SUMAN KUMAR GUPTA Vs. 5TH ADDL. DISTRICT JUDGE, JALAUN AT ORAI AND OTHERS
|
December 2, 1999 |
|
DUKCHHOR SINGH Vs. DIRECTOR OF EDUCATION ALLAHABAD
|
October 12, 1999 |
|
DUKHI Vs. STATE OF UTTAR PRADESH
|
May 17, 1999 |
|
DUKHI LAL Vs. XIVTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 9, 1999 |
|
DULARE Vs. STATE OF U P
|
November 11, 1999 |
|
DUNGAR SINGH KRISHNA CHANDRA SINGH RAJVAR Vs. DIRECTOR OF EDUCATION U P
|
February 5, 1999 |
|
DURGA PRASAD Vs. STATE OF U P
|
February 26, 1999 |
|
DURGA PRASAD Vs. EXAMINATION CONTROLLER UNIVERSITY OF ALLAHABAD
|
August 16, 1999 |
|
DUSHYANT SINGH Vs. STATE
|
November 24, 1999 |
|
DWARIKA Vs. PARGANA ADHLKARI
|
February 26, 1999 |
|
DWARIKA PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE
|
March 27, 1999 |
|
DWARKA Vs. STATE
|
March 18, 1999 |
|
DWARKA PRASAD Vs. DISTRICT JUDGE, MATHURA AND OTHERS
|
October 29, 1999 |
|
ELDER PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
August 2, 1999 |
|
ELECTRO STEEL CASTINGS LIMITED Vs. STATE OF UTTAR PRADESH
|
October 14, 1999 |
|
ELGIN MILLS CO LTD Vs. DEPUTY LABOUR COMMISSIONER
|
March 27, 1999 |
|
ENGINEERING KAMGAR UNION Vs. DEPUTY LABOUR COMMISSIONER
|
October 14, 1999 |
|
ESCOTEL MOBILE COMMUNICATION LTD Vs. UNION OF INDIA
|
November 17, 1999 |
|
EX SIGNALMAN JAGDAMBA PRASAD DUBEY Vs. UNION OF INDIA
|
July 26, 1999 |
|
FAGGUN JAMADAR Vs. DISTRICT INSPECTOR OF SCHOOLS FATEHPUR
|
August 3, 1999 |
|
FAKIRE LAL Vs. STATE OF UTTAR PRADESH
|
February 10, 1999 |
|
FATTAN SINGH Vs. UNION OF INDIA
|
March 26, 1999 |
|
FATTU SINGH Vs. SHEESHUPAL SINGH
|
September 29, 1999 |
|
FEEROZ BANO Vs. VLLTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
February 23, 1999 |
|
FIRM BHANU BHAI DAHYA BHAI & CO. Vs. IIND ADDITIONAL DISTRICT JUDGE
|
July 22, 1999 |
|
FIROZ AHMED Vs. STATE OF U P
|
December 2, 1999 |
|
FLOWMORE P LTD Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
December 9, 1999 |
|
FRONTIER SPRINGS LIMITED Vs. COMMR OF C EX APPEALS
|
October 28, 1999 |
|
G N VERMA Vs. GENERAL MANAGER JAL SANSTHAN
|
July 22, 1999 |
|
GAFFUR Vs. STATE OF U P
|
September 20, 1999 |
|
GAJADHAR PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE
|
August 13, 1999 |
|
GAJENDRA KUMAR SHARMA Vs. GENERAL MANAGER THE BAJPUR CO OPERATIVE SUGAR FACTORY LTD
|
September 27, 1999 |
|
GAJENDRA SINGH Vs. JOINT DIRECTOR OF EDUCATION AGRA
|
July 9, 1999 |
|
GAJRAJ Vs. COLLECTOR, GHAZIABAD AND ORS.
|
May 18, 1999 |
|
GAJRAJ SINGH Vs. DEVENDRA SINGH
|
February 19, 1999 |
|
GANESH DUTT SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
|
May 26, 1999 |
|
GANESH PRASAD DALAI Vs. R C E O KANPUR NAGAR
|
April 5, 1999 |
|
GANESH PRASAD TANDON Vs. R C AND E O II ALLAHABAD
|
January 20, 1999 |
|
GANESH SHANKER PANDEY AND CO Vs. UNION OF INDIA
|
August 17, 1999 |
|
GANESH SINGH Vs. STATE OF U P
|
August 30, 1999 |
|
GANGA Vs. IIND ADDITIONAL DISTRICT JUDGE
|
December 17, 1999 |
|
GANGA PRASAD SHUKLA Vs. STATE OF U P
|
February 16, 1999 |
|
GANGA RAM Vs. STATE OF UTTAR PRADESH
|
February 18, 1999 |
|
GANGA RAM Vs. STATE
|
November 12, 1999 |
|
GANGA RAM Vs. ADDL. DISTRICT JUDGE AND ORS.
|
September 28, 1999 |
|
GANGA SINGH Vs. STATE OF UTTAR PRADESH
|
November 4, 1999 |
|
GANGESHWAR LTD Vs. STATE
|
December 8, 1999 |
|
GANGI Vs. SECOND ADDITIONAL DISTRICT JUDGE SESSIONS JUDGE
|
December 17, 1999 |
|
GAON SABHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
January 27, 1999 |
|
GAON SABHA Vs. IIND ADDL DISTRICT JUDGE DEORIA
|
April 23, 1999 |
|
GAON SABHA KATARIYA BABU Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
|
October 15, 1999 |
|
Gaon Sabha Nandapur Vs. Additional Commissioner,Azamgarh
|
November 17, 1999 |
|
Gariba Vs. Jani & Ors.
|
November 5, 1999 |
|
GAURI SHANKAR AGARWAL Vs. STATE OF U.P. AND ANOTHER
|
April 21, 1999 |
|
GAYA PRASAD Vs. COLLECTOR DISTT SANT RAVIDAS NAGAR BHADOHI
|
March 10, 1999 |
|
GAYATRI SINGH Vs. DIRECTOR OF HIGHER EDUCATION
|
September 7, 1999 |
|
GEETA DEVI Vs. STATE OF U P
|
November 11, 1999 |
|
GEETA PUMP PRIVATE LIMITED Vs. DISTRICT JUDGE SAHARANPUR
|
October 14, 1999 |
|
GEETA RAM Vs. RAJ KUMAR
|
September 30, 1999 |
|
GENERAL MANAGER MORADABAD Vs. P O LABOUR COURT
|
January 28, 1999 |
|
GHAN SHYAM Vs. STATE OF U P
|
October 1, 1999 |
|
GHAN SHYAM PANDEY Vs. STATE OF U.P. AND ANR.
|
January 12, 1999 |
|
GHANSHYAM DAS SAKSENA Vs. UTTAR PRADESH SAHKARI SANSTHAGAT SEWA MANDAL
|
August 5, 1999 |
|
GHANSHYAMS Vs. STATE OF UTTAR PRADESH
|
July 28, 1999 |
|
GHASITA NOW DEAD Vs. STATE OF UTTAR PRADESH
|
April 21, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. S K GUPTA
|
December 1, 1999 |
|
GHUFRAN AHMAD Vs. CHIEF JUDICIAL MAGISTRATE AZAMGARH
|
April 22, 1999 |
|
GHURA DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD
|
March 16, 1999 |
|
GIRIJA SHANKAR Vs. STATE OF U P
|
October 15, 1999 |
|
GIRJA Vs. STATE OF U P
|
February 17, 1999 |
|
GIRJA SHANKAR Vs. DISTRICT JUDGE BANDA
|
May 11, 1999 |
|
GIRJA SHANKAR GIRI Vs. STATE OF UTTAR PRADESH
|
March 10, 1999 |
|
GLASS WORKS MAZDOOR SANGH ALIGARHS Vs. LABOUR COURT AGRA
|
May 14, 1999 |
|
GOBARDHAN Vs. STATE OF U P
|
November 4, 1999 |
|
GOBARDHAN DAS AGARWAL Vs. STATE OF U P
|
November 3, 1999 |
|
GODAWARI STEELS Vs. COMMISSIONER OF TRADE TAX
|
August 24, 1999 |
|
GOMTI Vs. MANGALI AND OTHERS
|
July 24, 1999 |
|
Gomti Vs. Mangali & Ors.
|
June 26, 1999 |
|
Gopal Vs. Versus State of U.P.
|
February 25, 1999 |
|
GOPAL AND Vs. STATE OF UTTAR PRADESH
|
February 26, 1999 |
|
GOPAL SINGH Vs. UPPER MUKHYA ADHIKARI ZILA PARISHAD ALIGARH
|
May 6, 1999 |
|
GOPAL SWARUP CHATURVEDI Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
August 23, 1999 |
|
GOPALJI BARANWAL Vs. STATE OF U P
|
May 15, 1999 |
|
GOVIND PAL Vs. SUPERINTENDENT DISTRICT JAIL VARANASI
|
April 20, 1999 |
|
GOVIND RAM Vs. LAND RECORD OFFICER PAURI GARHWAL
|
July 15, 1999 |
|
GOVIND SINGH Vs. A D M SULTANPUR
|
October 27, 1999 |
|
GOVIND VALLABH PANDEY Vs. DIRECTOR LOCAL BODY
|
March 23, 1999 |
|
GUFRAN Vs. STATE OF U P
|
March 30, 1999 |
|
GUJRATI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION CHANDAULI
|
April 8, 1999 |
|
GULAB Vs. STATE OF U P
|
August 13, 1999 |
|
GULZAR SINGH S O GENDA SINGH Vs. STATE OF UTTAR PRADESH
|
November 5, 1999 |
|
GULZARI Vs. STATE OF UTTAR PRADESH
|
February 26, 1999 |
|
GUR PRASAD Vs. 1ST ADDL. DISTRICT JUDGE, KANPUR AND ANR.
|
February 17, 1999 |
|
GURU CHARAN SINGH Vs. STATE OF U P
|
June 9, 1999 |
|
GURU DATT SHUKLA Vs. STATE OF UTTAR PRADESH
|
May 10, 1999 |
|
GURU PRASAD TANEJA Vs. VIII ADDL DISTT JUDGE MEERUT
|
May 26, 1999 |
|
GUTHRATI Vs. IIND ADDITIONAL DISTRICT JUDGE
|
August 12, 1999 |
|
GYAN CHANDRA Vs. STATE OF U P
|
December 10, 1999 |
|
GYAN PRAKASH Vs. DISTRICT JUDGE GORAKHPUR
|
March 11, 1999 |
|
GYAN SINGH Vs. STATE OF U P
|
November 26, 1999 |
|
H S BHATNAGAR Vs. COLLECTOR GHAZIABAD
|
November 30, 1999 |
|
HABIBURRAHMAN Vs. DISTT JUDGE JHANSI
|
October 28, 1999 |
|
HAFIZULLAH KHAN Vs. ADDL. DISTRICT MAGISTRATE (SUPPLY)/DELEGATED AUTHORITY, MEERUT AND ORS.
|
March 16, 1999 |
|
HAJI ISLAM UDDIN Vs. STATE OF U P
|
December 22, 1999 |
|
HAL EDUCATION SOCIETY Vs. JITENDRA KUMAR SRIVASTAVA
|
August 31, 1999 |
|
HALLOO Vs. STATE OF U P
|
July 23, 1999 |
|
HANSMUKHI DEVI Vs. SUB DIVISIONAL MAGISTRATE
|
December 3, 1999 |
|
HANUMAN PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS BANDA
|
April 29, 1999 |
|
HAR HATH RAM NATH Vs. PRESCRIBED AUTHORITY
|
July 26, 1999 |
|
HAR PAL SINGH Vs. ADDITIONAL SESSIONS JUDGE SPECIAL JUDGE RAMPUR
|
February 25, 1999 |
|
HAR PYARIS Vs. DISTRICT REGISTRAR UNDER REGISTRATION ACT ALIGARH
|
May 27, 1999 |
|
HAR SAHAI MAL TIKA RAMS Vs. PUNJAB NATIONAL BANK BADAUN
|
September 16, 1999 |
|
HAR SWARUP NIGAM Vs. DISTRICT JUDGE ALLAHABAD
|
May 15, 1999 |
|
HAR SWARUP THEKEDAR Vs. R C E O
|
April 21, 1999 |
|
HARENDRA KUMAR SINGH Vs. STATE OF U P
|
August 27, 1999 |
|
HARENDRA PRATAP SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
August 30, 1999 |
|
HARI DM GUPTA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLD
|
April 20, 1999 |
|
HARI KISHAN GUPTA Vs. CIVIL JUDGE KANNAUJ
|
September 13, 1999 |
|
HARI MOHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
|
July 29, 1999 |
|
HARI MOHAN SINGH Vs. STATE OF UTTAR PRADESH
|
July 30, 1999 |
|
HARI MOHAN TANDON Vs. ADDITIONAL DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
|
November 11, 1999 |
|
HARI NARAIN Vs. IVTH ADDITIONAL DISTRICT JUDGE AZAMGARH
|
December 2, 1999 |
|
HARI NATH Vs. STATE OF UTTAR PRADESH
|
October 15, 1999 |
|
HARI OM AGARWAL Vs. IID A D J RAMPUR
|
July 8, 1999 |
|
HARI OM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER
|
May 27, 1999 |
|
HARI OM TRIPATHI Vs. NIDESHAK RAJYA NAGAR VIKAS ADHIKARAN
|
May 24, 1999 |
|
HARI PRASAD Vs. STATE
|
August 10, 1999 |
|
HARI PRASAD ADHIKARI Vs. CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY
|
February 24, 1999 |
|
HARI PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
September 7, 1999 |
|
HARI RAM CHIMEDIA Vs. SURESH CHANDRA
|
February 17, 1999 |
|
HARI SHANKAR NAI Vs. SCREENING COMMITTEE COLLECTORATE KANPUR DEHAT
|
May 13, 1999 |
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HARI SHANKER RASTOGI Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
May 13, 1999 |
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HARIDAS Vs. COLLECTOR MAHOBA
|
August 20, 1999 |
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HARIDAS DECD Vs. COLLECTOR MAHOBA
|
April 20, 1999 |
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HARINARAYAN Vs. FOURTH ADDITIONAL DIST JUDGE AZAMGARH
|
December 2, 1999 |
|
Harish Agarwal Vs. State of Allahabad
|
August 17, 1999 |
|
HARISH CHANDRA Vs. STATE OF U P
|
October 12, 1999 |
|
HARISH CHANDRA GUPTA Vs. SWATANTRA KUMAR JAIN
|
April 2, 1999 |
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HARISH KUMAR SEHGAL Vs. STATE OF U P
|
February 1, 1999 |
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HARISH KUMAR SEHGAL Vs. STATE OF U P
|
February 2, 1999 |
|
HARJEET SINGH Vs. STATE OF U P
|
December 3, 1999 |
|
HARPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
September 6, 1999 |
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HARPAL SINGH Vs. ADDITIONAL SESSION JUDGE
|
February 25, 1999 |
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HARPHOOL SINGH Vs. DEO DUN SHARMA
|
November 29, 1999 |
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HARSHVARDHAN MITTAL Vs. U P STATE ELECTRICITY BOARD
|
July 29, 1999 |
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HATHIYA RAM MATH Vs. BHAWANI NANDAN YATI
|
December 17, 1999 |
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HAUSILA PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION SULTANPUR
|
September 30, 1999 |
|
HAZI RAUNAK ALI KHAN Vs. UCO BANK BULANDSHAHR
|
May 27, 1999 |
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HEERA LAL Vs. GIRJA SHANKAR PORWAL
|
December 16, 1999 |
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HEERA MANI TIWARI AND OTHERS Vs. STATE OF U.P.
|
November 19, 1999 |
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HEM RAJ MITTAL Vs. STATE OF UTTAR PRADESH
|
May 26, 1999 |
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HEMENDRA SWAROOP BHATNAGAR Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
|
May 21, 1999 |
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HIMALAYA HOTEL Vs. GOVERNMENT OF INDIA
|
August 3, 1999 |
|
HIMMAT SINGH Vs. STALE OF U P
|
January 27, 1999 |
|
HIMMAT SINGH Vs. STATE OF U P
|
October 7, 1999 |
|
HINDUSTAN LEVER LTD Vs. STATE OF U P
|
February 26, 1999 |
|
HIRA LAL Vs. STATE OF UTTAR PRADESH
|
March 24, 1999 |
|
HIRA LAL SRIVASTAVA Vs. STATE OF U P
|
April 16, 1999 |
|
HIRAN TOBACCO FACTORY Vs. CEGAT AND ANR.
|
April 26, 1999 |
|
HIRAWATI Vs. SATYA NARAIN
|
February 25, 1999 |
|
HIYAT KHAN Vs. UNION OF INDIA
|
August 23, 1999 |
|
HOTI LAL Vs. STATE OF UTTAR PRADESH
|
September 25, 1999 |
|
HOTI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH
|
April 2, 1999 |
|
HUB LAL Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
|
April 21, 1999 |
|
HULAS Vs. STATE OF UTTAR PRADESH
|
August 27, 1999 |
|
HUSAIN UDDIN ALIAS MUNNEY BHAI Vs. XIITH ADDL DISTRICT JUDGE AGRA
|
January 8, 1999 |
|
I P S RANA Vs. STATE OF U P
|
September 13, 1999 |
|
ILAM SINGH Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
|
January 12, 1999 |
|
IMAMBARA OF MULNAPUR Vs. STATE OF UTTAR PRADESH
|
March 31, 1999 |
|
IMRAN ALIAS ABDUL QUDDUS KHAN Vs. STATE OF UTTAR PRADESH
|
November 30, 1999 |
|
IN RE KWALITY ZIPPERS LTD., Vs. ABC
|
November 1, 1999 |
|
INDER JANG Vs. UNION OF INDIA
|
September 6, 1999 |
|
INDIA SURGICAL WORKS GHAZIABAD Vs. ADDL DISTRICT AND SESSIONS JUDGE HAPUR
|
July 5, 1999 |
|
INDIAN AIRLINES LTD Vs. SAMARESH BHOWMICK
|
May 14, 1999 |
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INDIAN INSTITUTE OF TECHNOLOGY KANPUR Vs. ANUSHREE CONSTRUCTORS AND CONSULTANTS ASSOCIATES P LTD
|
August 11, 1999 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF SALES TAX
|
January 20, 1999 |
|
INDIAN OLYMPIC ASSOCIATION NEW DELHIS Vs. DISTRICT JUDGE VARANASI
|
September 14, 1999 |
|
INDIAN OLYMPIC ASSOCIATIONS Vs. DISTRICT JUDGE VARANASI
|
May 5, 1999 |
|
INDIAN TOBACCO COMPANY Vs. STATE OF U P
|
May 19, 1999 |
|
INDIAN WOOD PRODUCTS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
February 23, 1999 |
|
INDRA PAL Vs. STATE OF UTTAR PRADESH
|
December 23, 1999 |
|
INDRA PAL ALIAS PAPPU Vs. STATE OF U P
|
April 7, 1999 |
|
INTEGRATED INFORMATICS PRIVATE LIMITED Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
|
May 13, 1999 |
|
INTERMEDIATE COLLEGE SHRI DAU SARAI DAUD DHANAUTI MATHURA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
September 28, 1999 |
|
IQBAL AHMAD Vs. VITH ADDL DISTRICT JUDGE VARANASI
|
August 12, 1999 |
|
IQBAL AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 26, 1999 |
|
IQBAL HASAN RIZVI Vs. ASSTT DIRECTOR OF EDUCATION HIGHER EDUCATION U P DEGREE EDUCATION ANUBHAG U P ALLAHABAD
|
July 11, 1999 |
|
IQBAL HASAN RIZVI Vs. ASSISTANT DIRECTOR OF EDUCATION HIGHER EDUCATION ALLAHABAD
|
July 14, 1999 |
|
IRFANA BEGUM Vs. RAJ KUMAR AGARWAL
|
October 11, 1999 |
|
IRSHAD TOBACO STORES Vs. STATE OF U P
|
May 19, 1999 |
|
ISHWAR CHAND Vs. STATE OF U P
|
August 30, 1999 |
|
ISHWAR CHAND SINGH YADAV Vs. NAGAR PALIKA PARISHAD BALLIA
|
May 19, 1999 |
|
ISHWAR CHANDRA GARG Vs. STATE OF U P
|
November 12, 1999 |
|
ISHWAR DAS Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1999 |
|
Ishwar Deo Vs. Jagdish Saran
|
December 21, 1999 |
|
ISHWAR PAL SINGH Vs. DISTRICT MAGISTRATE MEERUT
|
March 12, 1999 |
|
ISLAM KHAN SEKH Vs. STATE OF UTTAR PRADESH
|
December 16, 1999 |
|
ISRI Vs. JANKI
|
May 20, 1999 |
|
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. COLLECTOR
|
April 29, 1999 |
|
J S METALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 1999 |
|
J S P SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 17, 1999 |
|
JABARUDDEEN Vs. STATE OF UTTAR PRADESH
|
May 20, 1999 |
|
JADAWATI DEVI Vs. STATE BANK OF INDIA
|
May 18, 1999 |
|
JADGEO SINGH CHAUHAN; COMMITTEE OF MANAGEMENT SRI CHHATRASAL ZILA PARISHAD UCHCHATAR MADHYAMIK VIDYALAY NARHAT LALITPUR Vs. D I O S LALITPUR
|
July 8, 1999 |
|
JADUVANSH BALI MATHUR Vs. STATE OF U P
|
May 4, 1999 |
|
JAG BHUSHAN KUMAR JAIN Vs. STATE OF UTTAR PRADESH
|
April 8, 1999 |
|
JAG LAL Vs. SHOBHA DEVI
|
January 28, 1999 |
|
JAG NARAIN Vs. R C AND E O VARANASI
|
October 7, 1999 |
|
JAGANNATH PRASAD Vs. STATE OF UTTAR PRADESH
|
August 27, 1999 |
|
JAGAT NARAIN TIWARI Vs. STATE OF UTTAR PRADESH
|
August 5, 1999 |
|
JAGDAMBA PRASAD Vs. COMMISSIONER VARANASI
|
July 22, 1999 |
|
JAGDAMBA SINGH Vs. STATE OF U P
|
February 23, 1999 |
|
JAGDEO SINGH CHAUHAN Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 8, 1999 |
|
JAGDHAR Vs. CIVIL JUDGE JUNIOR DIVISION BANDA
|
August 20, 1999 |
|
JAGDISH Vs. DISTRICT JUDGE GORAKHPUR
|
August 21, 1999 |
|
JAGDISH Vs. STATE
|
August 27, 1999 |
|
JAGDISH Vs. STATE OF UTTAR PRADESH
|
April 20, 1999 |
|
JAGDISH NARAIN CHOPRA Vs. ALLAHABAD DISTRICT COOPERATIVE BAND LTD
|
July 21, 1999 |
|
JAGDISH PRAKASH Vs. UNION OF INDIA
|
May 11, 1999 |
|
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
|
April 22, 1999 |
|
JAGDISH PRASAD Vs. STATE OF U P
|
July 7, 1999 |
|
JAGDISH PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA
|
December 6, 1999 |
|
JAGDISH PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE, MATHURA
|
December 8, 1999 |
|
JAGDISH PRASAD Vs. SHYAMLAL AND ORS.
|
September 14, 1999 |
|
JAGDISH PRASAD SAXENA Vs. ADDITIONAL DISTRICT JUDGE AGRA
|
April 8, 1999 |
|
JAGDISH PRASAD SRIVASTAVA Vs. X ADDL DIST AND SESSIONS JUDGE KANPUR NAGAR
|
January 11, 1999 |
|
JAGDISH PRASAD SRIVASTAVA Vs. XTH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
January 1, 1999 |
|
JAGDISH SHARMA Vs. STATE OF U P
|
May 25, 1999 |
|
JAGDISH SINGH Vs. STATE OF UTTAR PRADESH
|
April 8, 1999 |
|
JAGDISH SINGH Vs. STATE OF UTTAR PRADESH
|
September 6, 1999 |
|
JAGDISH SINGH KATIYARS Vs. STATE OF UTTAR PRADESH
|
May 15, 1999 |
|
JAGMOHAN ALLIED AUTO INDUSTRIES (P) LTD Vs. UNION OF INDIA
|
September 24, 1999 |
|
JAGMOHAN LAL VERMA Vs. VIRENDRA SINGH SPECIAL SECRETARY GANNA SAHKARI SAMITI; LAKHIMPUR KHERI
|
August 16, 1999 |
|
JAGPAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
October 8, 1999 |
|
JAGRAJ BEHARI TWICKLAY Vs. BRIJBANS BIHARI TWICKLY
|
September 9, 1999 |
|
JAGVEER SINGH Vs. CHAIRMAN CO OPERATIVE TEXTILE MILLS LTD
|
May 6, 1999 |
|
JAI CHAND SINGH Vs. JAIL SUPERINTENDENT CENTRAL JAIL NAINI ALLAHABAD
|
July 15, 1999 |
|
JAI KISHAN GOSWAMI Vs. DISTRICT AND SESSIONS JUDGE
|
August 18, 1999 |
|
JAI KUMAR SINGH Vs. KALLU SINGH
|
September 29, 1999 |
|
JAI NARAIN Vs. STATE OF U P
|
December 9, 1999 |
|
JAI NARAIN Vs. STATE OF UTTAR PRADESH
|
April 22, 1999 |
|
JAI NARAIN OJHA Vs. GAUD SHSNKAR
|
May 20, 1999 |
|
JAI PAL SINGH Vs. IIND ADDL DISTT JUDGE MUZAFFARNAGAR
|
July 5, 1999 |
|
JAI PRAKASH Vs. STATE OF U P
|
July 21, 1999 |
|
JAI PRAKASH Vs. VIIITH ADDL DIST AND SESSIONS JUDGE MUZAFFARNAGAR
|
September 15, 1999 |
|
JAI PRAKASH RASTOGI Vs. IST ADDITIONAL DISTRICT JUDGE, BULANDSHAHR
|
August 25, 1999 |
|
JAI PRAKASH VERMA Vs. 13TH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 8, 1999 |
|
JAI RAM Vs. DIRECTOR LOCAL FUND AUDIT U P ALLAHABAD
|
September 28, 1999 |
|
JAI RAM PRAJAPATI Vs. UNION OF INDIA
|
August 31, 1999 |
|
JAI SHANKAR VERMA Vs. CHAIRMAN KSHETRIYA KISAN GRAMIN BANK MAINPURI
|
May 12, 1999 |
|
JAI SINGH ALIAS PAPPU Vs. STATE OF U P
|
July 13, 1999 |
|
JAI VEER Vs. BABITA
|
January 25, 1999 |
|
JAI VEER SINGH Vs. STATE OF U P
|
August 18, 1999 |
|
JAIPAL SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE
|
July 5, 1999 |
|
JAIRAM SINGH Vs. STATE OF U P
|
August 16, 1999 |
|
JALALUDDIN Vs. SUPERINTENDENT OF POLICE MUZAFFARNAGAR
|
April 19, 1999 |
|
JAMEEL Vs. STATE OF UTTAR PRADESH
|
July 5, 1999 |
|
JAMWANT SINGHS Vs. CHHETRIYA U P NIBANDHAK SAHKARI SAMITIYAN KANPUR
|
August 4, 1999 |
|
JANARDAN Vs. STATE OF UTTAR PRADESH
|
February 26, 1999 |
|
JANARDAN SINGH Vs. BOARD OF REVENUE
|
August 23, 1999 |
|
JANARDAN SINGH YADAV Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
August 31, 1999 |
|
JANG BAHADUR SINGH Vs. DISTRICT MAGISTRATE COLLECTOR HAMIRPUR
|
January 28, 1999 |
|
JANHIT KARINI SAMITI KAMLA NAGAR ALLAHABAD Vs. BOARD OF REVENUE
|
March 17, 1999 |
|
JANKI DAS Vs. DISTT JUDGE JHANSI
|
August 19, 1999 |
|
JANKIDAS Vs. DISTRICT JUDGE JHANSI
|
August 19, 1999 |
|
JASWANT SINGH Vs. RAM PRASAD
|
December 8, 1999 |
|
JATA SHANKER MISRAS Vs. BENARAS STATE BANK LTD
|
May 26, 1999 |
|
JATA SHANKER TEWARI Vs. STATE OF U P
|
October 13, 1999 |
|
JAYA DEVI Vs. RAM KUNWAR
|
October 1, 1999 |
|
JEET SINGH Vs. STATE
|
December 23, 1999 |
|
JHANGUR Vs. SANTRAM
|
February 19, 1999 |
|
JHURAI LAL Vs. VTH ADDL DISTRICT JUDGE JHANSI
|
May 11, 1999 |
|
JITENDRA Vs. STATE OF UTTAR PRADESH
|
February 24, 1999 |
|
JLTENDRA KUMAR GUPTA Vs. STATE OF U P
|
November 19, 1999 |
|
JOGENDER SINGH Vs. INCOME TAX OFFICER
|
April 16, 1999 |
|
JOHN G SINGH Vs. EDWIN SINGH
|
August 12, 1999 |
|
JUGI KHAN Vs. STATE
|
March 24, 1999 |
|
JUSTICE NAND LAL GANGULY RETD Vs. STATE OF UTTAR PRADESH
|
August 12, 1999 |
|
JYOTI PUNDIR Vs. STATE OF U P
|
April 2, 1999 |
|
K K MISRA ADVOCATE HIGH COURT Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
|
October 11, 1999 |
|
K N SINGH Vs. STATE OF U P
|
January 12, 1999 |
|
K U ANSARI Vs. STATE OF UTTAR PRADESH
|
September 2, 1999 |
|
K.K. GUPTA Vs. CIVIL JUDGE (SR. DIV.) AND ORS.
|
October 5, 1999 |
|
K.M. SUGAR INDUSTRIES Vs. IMAMUDDIN
|
January 28, 1999 |
|
KAHKASHAN PARVEEN Vs. STATE OF U P
|
August 10, 1999 |
|
KAILASH FINANCE COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1999 |
|
KAILASH SINGH Vs. STATE OF U P
|
February 17, 1999 |
|
KAILASH SINGH TSI Vs. DIRECTOR IGP TRAFFIC LUCKNOW
|
April 5, 1999 |
|
KAILASH YADAV ALIAS KAILASH SINGH Vs. STATE OF U P
|
May 6, 1999 |
|
KAILASHWATI SHARMA Vs. ADDL DISTRICT JUDGE HAPUR
|
September 22, 1999 |
|
KAKAR SUGAR WORKS Vs. STATE OF U P
|
September 29, 1999 |
|
Kalesar Vs. Raja Ram
|
December 14, 1999 |
|
KALI RAM Vs. AKTHAR JAHAN
|
November 4, 1999 |
|
KALI SHANKER DWIVEDI Vs. BOARD OF REVENUE AND ANOTHER
|
September 27, 1999 |
|
KALLOO ALIAS KALYAN Vs. STATE OF U P
|
November 11, 1999 |
|
KALPANA GULATIS Vs. VIIITH ADDL DISTRICT JUDGE ALLAHABAD
|
April 20, 1999 |
|
KALU Vs. STATE OF U P
|
October 1, 1999 |
|
KALU RAM Vs. STATE OF U P
|
November 18, 1999 |
|
KALU RAM Vs. STATE OF U P
|
April 9, 1999 |
|
KAMA KUMAR SINGH Vs. STATE OF U P
|
October 29, 1999 |
|
KAMAL AHMAD Vs. STATE OF U.P. AND ORS.
|
March 9, 1999 |
|
KAMAL KRISHNA CHOPRA AND Vs. STATE OF UTTAR PRADESH
|
February 22, 1999 |
|
KAMAL KUMAR VERMA ALIAS BILLOO Vs. STATE OF U P
|
November 19, 1999 |
|
KAMAL NARAIN SINGH Vs. STATE OF ALLAHABAD
|
November 2, 1999 |
|
KAMALA NEHRU MEMORIAL HOSPITAL ALLAHABAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
|
October 11, 1999 |
|
KAMLA SINGHDAYA SHANKAR SHUKLA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AZAMGARH DIVISIONDISTRICT
|
November 16, 1999 |
|
KAMLESH SAXENA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
August 2, 1999 |
|
KAMTA DAS VERMA Vs. VII ADDL DISTRICT JUDGE ALLAHABAD
|
December 7, 1999 |
|
KAMTA PRASAD Vs. STATE OF U P
|
April 2, 1999 |
|
KANAK SINGH Vs. VIITH A.D.J.
|
October 27, 1999 |
|
KANCHCHID Vs. STATE OF U P
|
April 29, 1999 |
|
Kanchid Vs. State of U.P.and Another
|
April 29, 1999 |
|
Kanhai Banerji Vs. State of U P
|
April 12, 1999 |
|
KANHAI BANERJI Vs. STATE OF U P
|
January 5, 1999 |
|
KANHAI BANERJI (IN JAIL) Vs. STATE OF U.P.
|
January 25, 1999 |
|
KANHAI LAL Vs. KESHAR DEVI
|
June 17, 1999 |
|
KANHAIYA CHAUHAN Vs. STATE OF U.P.
|
September 24, 1999 |
|
KANHAIYA LAL Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI
|
July 8, 1999 |
|
KANSAL TRADING COMPANY Vs. MEMBER SALES TAX TRIBUNAL
|
August 4, 1999 |
|
KANT SHUKLA ALIAS AMAR Vs. STATE OF U P
|
November 12, 1999 |
|
KANTI AWASTHI Vs. ROSHAN LAL
|
February 16, 1999 |
|
KANWAR SAHAKARI AWAS SAMITI LTD Vs. STATE OF UTTAR PRADESH
|
March 26, 1999 |
|
KARAM (IN JAIL) Vs. STATE OF U.P.
|
April 21, 1999 |
|
KAREY SINGH KARAY JATH Vs. STATE OF UTTAR PRADESH
|
July 5, 1999 |
|
KARI NAIMUDDIN Vs. PARGANA ADHIKARI
|
May 3, 1999 |
|
KASHI RAM Vs. KESHAR CHAND
|
September 30, 1999 |
|
KASTURA DEVI Vs. STATE OF UTTAR PRADESH
|
October 13, 1999 |
|
KATORI DEVI Vs. STATE OF U P
|
June 10, 1999 |
|
KAZI SHAKIL AHMAD Vs. STATE OF U P
|
July 26, 1999 |
|
KEDAR NATH AGARWAL Vs. DISTRICT JUDGE BALLIA
|
August 6, 1999 |
|
KEDARNATH KHANNA DECD Vs. CANTONMENT BOARD ALLAHABAD
|
February 23, 1999 |
|
KESHAV MATHUR Vs. UNION OF INDIA
|
February 4, 1999 |
|
KESHO SINGH Vs. STATE OF UTTAR PRADESH
|
March 9, 1999 |
|
KEWAL SINGH Vs. ADDL PRINCIPAL JUDGE FAMILY COURT KANPUR NAGAR
|
January 28, 1999 |
|
KHACHAR SINGH Vs. D J MATHURA
|
September 21, 1999 |
|
KHACHER SINGH Vs. DISTRICT JUDGE MATHURA
|
September 21, 1999 |
|
KHAGENDRA NATH RAI Vs. STATE OF UTTAR PRADESH
|
October 6, 1999 |
|
KHAITAN ELECTRICALS LIMITED Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
|
April 12, 1999 |
|
KHALIL AHMAD Vs. REVISIONAL AUTHORITY ASSISTANT SUGAR COMMISSIONERS NAINITAL
|
December 6, 1999 |
|
KHALIL AHMAD Vs. 1ST ADDITIONAL DISTRICT JUDGE, MORADABAD
|
November 17, 1999 |
|
KHALIQUE AHMAD SIDDIQUI Vs. ADDL DISTRICT JUDGE BAREIILY
|
December 7, 1999 |
|
KHANNA OIL MILLS Vs. STATE OF U P
|
November 29, 1999 |
|
KHEDOOS Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE AZAMGARH
|
April 22, 1999 |
|
Khem Karan Vs. State of U.P.& Ors.
|
July 5, 1999 |
|
KHIMMAN SINGH Vs. REGISTRAR HIGH COURT ALLAHABAD
|
August 2, 1999 |
|
KHITTA Vs. STATE OF U P
|
January 8, 1999 |
|
Khoob Singh Vs. Charat Singh
|
December 14, 1999 |
|
KHURSHEED Vs. MOHD TAYYAB
|
April 7, 1999 |
|
KHURSHEED KHUN Vs. JAMIR AHMAD
|
April 28, 1999 |
|
KHUSHI RAM Vs. STATE OF U P
|
April 2, 1999 |
|
KISAN CRUSHER Vs. DEPUTY CANE COMMISSIONER MEERUT
|
May 3, 1999 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT II GHAZIABAD
|
January 8, 1999 |
|
Kishan Bahadur Vs. IInd Additional District Judge,Dehradun and Others
|
September 13, 1999 |
|
KISHAN SINGH Vs. EXECUTIVE OFFICER MUNICIPAL BOARD
|
July 5, 1999 |
|
KISHORE CHAND GUPTA Vs. DISTRICT JUDGE
|
March 22, 1999 |
|
KISHORE KUMAR Vs. STATE OF UTTAR PRADESH
|
July 21, 1999 |
|
KISHORE RAM Vs. STATE
|
October 7, 1999 |
|
KISHORE SINGH Vs. STATE OF UTTAR PRADESH
|
September 6, 1999 |
|
KISHORE SINGH Vs. STATE BANK OF INDIA
|
May 21, 1999 |
|
KISHORI LAL Vs. STATE OF U P
|
November 3, 1999 |
|
Kishun Vs. Rama Nand
|
October 13, 1999 |
|
KM ANJANA SINGHAL Vs. MEDICAL COUNCIL OF INDIA
|
September 7, 1999 |
|
KM ASHA RAINA Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
|
December 3, 1999 |
|
KM INDIRA SHARMA Vs. P C PATHAK JOINT DIRECTOR OF EDUCATION IST REGION MEERUT
|
November 4, 1999 |
|
KM PRIYANKA AGRAWAL Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING LUCKNOW
|
December 2, 1999 |
|
KM RAJNI KUMARI Vs. REGIONAL SECRETARY ADDITIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE
|
November 1, 1999 |
|
KM RAKHI Vs. IST ADDITIONAL DISTRICT JUDGE FIROZABAD
|
August 5, 1999 |
|
KM ROLLIE KAUSER Vs. STATE OF UTTAR PRADESH
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February 8, 1999 |
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KM SUMITRA SOLANKI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
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August 23, 1999 |
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KM SWETA AGARWAL Vs. ADDL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND
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August 18, 1999 |
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KOMAL Vs. STATE OF U P
|
July 13, 1999 |
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KOTWAL MAHANT BABA HANUMAN DAS Vs. STATE OF U P
|
September 8, 1999 |
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KRIPA SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH
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September 15, 1999 |
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KRIPALIS Vs. STATE OF UTTAR PRADESH
|
April 26, 1999 |
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KRISHI UTPADAN MANDI SAMITI KHURJA BULANDSHAHR Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
September 14, 1999 |
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KRISHI UTPADAN MANDL SAMITI AGRA Vs. CHUNNI LAL
|
July 13, 1999 |
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KRISHNA BHAGWAN Vs. DISTRICT JUDGE BAREILLY
|
April 15, 1999 |
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KRISHNA BHAGWAN AGARWAL Vs. IST ADDITIONAL DISTRICT JUDGE BADAUN
|
May 15, 1999 |
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KRISHNA BHAGWAN AGGARWAL Vs. 1ST ADDL DISTT JUDGE BADAUN
|
April 19, 1999 |
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KRISHNA BIHARI SHARMA Vs. SHALIGRAM PATHAK INTERMEDIATE COLLEGE VETAN BHOGI
|
March 18, 1999 |
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KRISHNA KANHAIYA GUPTA Vs. CIVIL JUDGE S D GONDA
|
October 5, 1999 |
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KRISHNA KUMAR AWASTHI Vs. RENT CONTROL AND EVICTION OFFICER
|
February 24, 1999 |
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KRISHNA KUMAR KHARE Vs. STATE OF U P
|
July 21, 1999 |
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KRISHNA KUMAR SHARMA Vs. IIND ADDITIONAL DISTRICT JUDGE HARIDWAR
|
September 10, 1999 |
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KRISHNA KUMAR TIWARI Vs. ADDITIONAL DISTRICT JUDGE (CIVIL SUPPLIES)/RC AND EO, VARANASI AND ANOTHER
|
June 3, 1999 |
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KRISHNA MOHAN SHARMA Vs. STATE OF U P
|
May 14, 1999 |
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KRISHNA MURARI LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE BUDAUN
|
May 13, 1999 |
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KRISHNA NAND VISHWAKARMA Vs. ADDL DISTRICT JUDGE III BALIA
|
July 9, 1999 |
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KRISHNA NAND VISHWAKARMA Vs. IIIRD ADDL DISTRICT JUDGE BALLIA
|
August 9, 1999 |
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KRISHNA PAL SINGH DECD Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
|
February 22, 1999 |
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KRISHNA RICE AND DAL MILLS Vs. UNION OF INDIA
|
August 18, 1999 |
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KRISHNA SAHI Vs. DISTRICT MAGISTRATE ALLAHABAD
|
April 17, 1999 |
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KUBER SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER FATEHPUR
|
February 2, 1999 |
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KUKAM DAI Vs. STATE OF U P
|
January 25, 1999 |
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KULDEEP CHAND KAPOOR Vs. STATE OF UTTAR PRADESH
|
May 17, 1999 |
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KULWANTI RAI JAIN Vs. DISTRICT JUDGE MORADABAD
|
May 11, 1999 |
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KUMAR ABHAY Vs. UNION BANK OF INDIA
|
May 27, 1999 |
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KUMARI JYOTI RATHORE Vs. DISTRICT BASIC EDUCATION OFFICER
|
August 25, 1999 |
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KUMARI REKHA Vs. STATE OF U P
|
June 9, 1999 |
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KUMAUN JAL SANSTHAN KUMAUN Vs. PRESCRIBED AUTHORITY NAINITAL
|
August 27, 1999 |
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KUNDAN LAL RATAN LAL JAIN Vs. ASSESSING OFFICER
|
February 26, 1999 |
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KUNDANLAL Vs. STATE OF U P
|
July 5, 1999 |
|
KUNTI Vs. U P SERVICES TRIBUNAL
|
August 30, 1999 |
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KUNWAR PRASAD Vs. REGIONAL TRANSPORT OFFICER
|
July 23, 1999 |
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KURT O JOHN SHOE COMPONENTS I PVT LTD Vs. UNION OF INDIA UOI
|
July 7, 1999 |
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KUSUM AGARWAL Vs. UMA RANI MISRA
|
November 29, 1999 |
|
Kusuma Devi Vs. Budh Sen
|
August 12, 1999 |
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L H SUGAR FACTORIES LTD Vs. BISHESHWR DAYAL
|
May 6, 1999 |
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L M L LIMITED Vs. E S I CORPN
|
June 1, 1999 |
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L M L LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION KANPUR
|
May 26, 1999 |
|
LACHHMAN ALIAS KALLOO Vs. STATE OF UTTAR PRADESH
|
February 4, 1999 |
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LAHBOLI KISAN SEWA SAHAKARI SAMITI LTD Vs. P O LABOUR COURT
|
April 2, 1999 |
|
LAJJA RAM Vs. UTTAR PRADESH STATE TRIBUNAL
|
May 20, 1999 |
|
LAKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 22, 1999 |
|
LAKHAN SINGH Vs. RAM KESH
|
October 28, 1999 |
|
LAKHPAT SINGH Vs. JUDGE FAMILY COURT
|
May 15, 1999 |
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LAKSHMAN SINGH Vs. STATE
|
October 15, 1999 |
|
LAKSHMI DEVI Vs. LATA SINGH
|
October 12, 1999 |
|
LAKSHMI PRASADS Vs. KRISHNA DEVI
|
October 5, 1999 |
|
LAL BAHADUR Vs. STATE OF U P
|
January 25, 1999 |
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LAL BAHADUR SINGH Vs. ENGINEERINCHIEF MECHANICAL LUCKNOW
|
November 2, 1999 |
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LAL CHAND Vs. EXECUTIVE OFFICER MUNICIPAL BOARD
|
July 5, 1999 |
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LAL CHAND GOYAL Vs. IIND ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
October 8, 1999 |
|
LAL MAN Vs. STATE OF UTTAR PRADESH
|
December 2, 1999 |
|
LAL MOHAMMAD SINCE DECEASED THEREAFTER JAN MOHAMMAD Vs. IST ADDITIONAL DISTRICT JUDGE SULTANPUR
|
December 10, 1999 |
|
LAL SINGH Vs. SOHAN LAL
|
November 12, 1999 |
|
LAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 18, 1999 |
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LAL SINGH AND OTHERS Vs. STATE OF U.P.
|
November 5, 1999 |
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LALIT KUMAR GARG Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE ALLAHABAD
|
August 21, 1999 |
|
Lalit Mohan Pant Vs. State
|
January 14, 1999 |
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LALIT MOHAN UPADHYAY Vs. PRINCIPAL KUMAON ENGINEERING COLLEGE DWARHAT ALMORA
|
November 2, 1999 |
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LALJI Vs. COMMISSIONER KANPUR
|
August 11, 1999 |
|
LALJI Vs. VII ADDITIONAL DISTRICT JUDGE VARANASI
|
September 9, 1999 |
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LALJI SARAF Vs. SURYA KUMARI
|
May 15, 1999 |
|
LALLAN Vs. UNION OF INDIA
|
May 20, 1999 |
|
LALLAN PANDEY Vs. STATE OF U P
|
May 28, 1999 |
|
LALLAN PRASAD Vs. RAM KISHUN PRASAD
|
October 12, 1999 |
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LALLAN PRASAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
December 2, 1999 |
|
LALLATUN ALIAS RALSUN Vs. STATE OF U P
|
May 20, 1999 |
|
LALLOO SINGH Vs. STATE OF U P
|
October 13, 1999 |
|
LALLU Vs. DISTRICT JUDGE KANPUR
|
July 8, 1999 |
|
LALLU Vs. STATE OF U P
|
February 25, 1999 |
|
LALSA Vs. DISTRICT IVTH UPPER DISTRICT JUDGE BASTI
|
April 19, 1999 |
|
LALTA Vs. STATE OF UTTAR PRADESH
|
December 2, 1999 |
|
LATOOR Vs. STATE OF UTTAR PRADESH
|
December 23, 1999 |
|
LATOORI ALIAS KHEM KARAN Vs. STATE OF U P
|
March 18, 1999 |
|
LAXMAN PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE BALLIA
|
February 18, 1999 |
|
LAXMAN SINGH Vs. ATIRIKTA SACHIV SAMANYA PRABANDHAK
|
April 5, 1999 |
|
LAXMI Vs. RAJENDER
|
September 14, 1999 |
|
LAXMI DEVI SHARMA Vs. DISTT JUDGE AGRA
|
November 12, 1999 |
|
LAXMI KANT DUBEY Vs. JAMUNA
|
August 24, 1999 |
|
LAXMI NARAIN Vs. DISTRICT JUDGE LALITPUR
|
April 9, 1999 |
|
LAXMI NARAIN NIGAM Vs. XVTH ADDL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
August 24, 1999 |
|
LAXMI NARAIN SINGH Vs. STATE OF U P
|
October 29, 1999 |
|
LAXMI VIROJA UDYOG CHITAI Vs. DIVNL FOREST OFFICER ALMORA
|
October 1, 1999 |
|
LEELA SINGH AND NANAK SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
April 8, 1999 |
|
LEELAMMA NAIR Vs. STATE OF UTTAR PRADESH
|
August 16, 1999 |
|
LEELAWATI Vs. PREM CHAND
|
September 30, 1999 |
|
LIAQAT ALI Vs. MUKHYA ADHISHASHI ADHIKARI BHADOHI VIKAS PRADHIKARAN
|
May 21, 1999 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SPECIAL JUDGE ANTICORRUPTION VARANASI
|
November 1, 1999 |
|
LIFE INSURANCE CORPORATION OF INDIA LUCKNOW Vs. ADDITIONAL DISTRICT MAGISTRATE E RAE BARELI
|
September 23, 1999 |
|
LOHIYA MACHINE L M L KARMACHARI SANGH KANPUR Vs. STATE OF UTTAR PRADESH
|
May 26, 1999 |
|
LOVELY ARTS Vs. DISTRICT JUDGE
|
December 9, 1999 |
|
LUTTOO ALIAS SHIV BAHADUR Vs. STATE OF U P
|
January 29, 1999 |
|
M C MITTERS Vs. DISTRICT JUDGE KANPUR
|
May 27, 1999 |
|
M NARIMAN Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
August 30, 1999 |
|
M R COMPOUND AND ALLIED PRODUCTS P LTD Vs. CEGAT
|
September 13, 1999 |
|
M Z KHAN Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1999 |
|
M.R. COMPOUND AND ALLIED PRODUCTS (P) LTD. Vs. CEGAT AND ANR.
|
November 2, 1999 |
|
M/S. SUACHIN STATE PVT. LTD. Vs. STATE
|
September 14, 1999 |
|
MADAN Vs. STATE OF U P
|
October 5, 1999 |
|
MADAN GOPAL MAHESHWARI Vs. DISTRICT JUDGE MATHURA
|
April 26, 1999 |
|
MADAN JI PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
May 25, 1999 |
|
MADAN LAL Vs. IST ADDL DISTRICT JUDGE SHAHJAHANPUR
|
July 22, 1999 |
|
MADAN LAL AND COMPANY Vs. COMMISSIONER OF TRADE TAX
|
May 3, 1999 |
|
MADAN PAL Vs. STATE OF UTTAR PRADESH
|
March 31, 1999 |
|
MADAN PAL SINGH Vs. SUPERINTENDENT OF POLICE HAMIRPUR
|
April 23, 1999 |
|
MADAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 9, 1999 |
|
MADAN TIWARI CONSTABLE Vs. DEPUTY INSPECTOR GENERAL OF POLICE GROUP CENTRE C R P F RAMPUR
|
May 25, 1999 |
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MADHAV PRASAD DUBEY Vs. EXECUTIVE ENGINEER P W D ALLAHABAD
|
April 19, 1999 |
|
MADHO RAM Vs. MAHABALI
|
October 15, 1999 |
|
MAHABEER Vs. STATE OF U P
|
July 9, 1999 |
|
MAHABEER PRASAD CHUKIDAR SARDAR BALLABH BHAI JUNIOR HIGH SCHOOL Vs. DISTRICT BASIC EDUCATION OFFICER
|
August 18, 1999 |
|
MAHABIR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
November 2, 1999 |
|
MAHABIR PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
|
January 6, 1999 |
|
MAHABIR SINGH Vs. STATE OF U P
|
September 7, 1999 |
|
MAHADEO AND ORS. Vs. STATE
|
February 20, 1999 |
|
MAHADEVJI AND SRI HANUMANJI Vs. STATE OF UTTAR PRADESH
|
September 22, 1999 |
|
MAHAK SINGH Vs. STATE OF UTTAR PRADESH
|
April 9, 1999 |
|
MAHALAXMI SUGAR MILLS CO LTD Vs. DY CANE COMMISSIONER SAHARANPUR
|
January 25, 1999 |
|
MAHANT TEWARI Vs. STATE OF U P
|
April 23, 1999 |
|
MAHAVEER PRASAD SHARMA Vs. CANE COMMISSIONER U P
|
May 24, 1999 |
|
MAHAVIR PRASAD GUPTA Vs. STATE OF U P
|
January 6, 1999 |
|
MAHBOOB Vs. SUPERINTENDENT DISTRICT JAIL MEERUT
|
February 26, 1999 |
|
MAHENDRA ANAND Vs. VIIITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
July 21, 1999 |
|
MAHENDRA CHAUBEY Vs. STATE OF U P
|
July 15, 1999 |
|
MAHENDRA KUMAR Vs. STATE OF U P
|
March 6, 1999 |
|
MAHENDRA KUMAR AGARWAL Vs. IIND ADDL. DISTRICT JUDGE, NAINITAL AND ORS.
|
April 1, 1999 |
|
MAHENDRA KUMARS Vs. STATE OF UTTAR PRADESH
|
March 16, 1999 |
|
MAHENDRA PAL Vs. COLLECTOR HARDOI
|
May 7, 1999 |
|
MAHENDRA PRATAP DWIVEDI Vs. COMMISSIONER AND ADMINISTRATOR SHARDA SAHAYAK PROJECT LUCKNOW
|
August 11, 1999 |
|
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
July 8, 1999 |
|
MAHENDRA SINGH Vs. COLLECTOR GORAKHPUR
|
April 20, 1999 |
|
MAHENDRA SINGH Vs. SUKKHAD
|
December 13, 1999 |
|
MAHENDRA YADAV Vs. STATE OF U P
|
December 22, 1999 |
|
MAHENDRA/KABOOL Vs. CHHOTA SINGH
|
September 30, 1999 |
|
MAHENDRAPAL Vs. SOMPAL
|
June 10, 1999 |
|
MAHESH Vs. STATE OF UTTAR PRADESH
|
July 5, 1999 |
|
MAHESH CHAND Vs. COMMISSIONER OF TRADE TAX
|
August 23, 1999 |
|
MAHESH CHANDRA SHARMA Vs. IIND ADDL. DISTRICT JUDGE
|
April 21, 1999 |
|
MAHESH CHANDRA VERMA Vs. PASSENGERS TAX OFFICER BULANDSHAHR
|
August 25, 1999 |
|
MAHESH DUTTAS Vs. STATE OF UTTAR PRADESH
|
July 21, 1999 |
|
MAHESH PRASAD NIGAM Vs. PRESCRIBED AUTHORITY
|
July 20, 1999 |
|
MAHESH SINGH Vs. VII ADDITIONAL DISTT JUDGE KANPUR
|
August 5, 1999 |
|
MAHIPAL SINGH Vs. STATE OF U P
|
September 27, 1999 |
|
MAHMOOD ALIAS MOODHA (IN JAIL) Vs. STATE OF U.P.
|
May 4, 1999 |
|
MAHMOONA KHATOON ALIAS MONA Vs. STATE OF U P
|
September 28, 1999 |
|
MAIKSAL FIBRES LTD Vs. VINIYOGA CLOTHEX LTD
|
September 13, 1999 |
|
MAKRAND DUBEY Vs. PRESCRIBED AUTHORITY (IIIRD UPPER C.J.M.) AND ORS.
|
September 28, 1999 |
|
MALA ROLLER FLOUR MILLS Vs. COMMISSIONER OF TRADE TAX
|
July 14, 1999 |
|
MALKHAN Vs. STATE OF U P
|
December 23, 1999 |
|
MALKUS Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
|
August 9, 1999 |
|
MAMTA Vs. RAM NARESH SAHU
|
March 11, 1999 |
|
MAN SINGH Vs. ASSISTANT SUGAR COMMISSIONER
|
May 27, 1999 |
|
MANAGEMENT OF STATE BANK OF INDIA AGRA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL KANPUR
|
September 1, 1999 |
|
MANGAL ALIAS BHOTU Vs. STATE OF UTTAR PRADESH
|
October 8, 1999 |
|
MANGAL ALIAS BHOTU PURSHOTTAM KEWAT Vs. STATE OF U P
|
September 8, 1999 |
|
MANGAL SINGH Vs. STATE OF U P
|
May 27, 1999 |
|
MANJI AND ORS. Vs. STATE OF U.P.
|
May 28, 1999 |
|
MANJU BALA CHAUBEY Vs. INDIAN OIL CORPORATION LTD
|
November 1, 1999 |
|
MANJU KHAN Vs. STATE OF U P
|
March 15, 1999 |
|
MANJU SHARMA Vs. SPECIAL JUDGE
|
January 21, 1999 |
|
MANJU UPADHAYAY Vs. STATE OF U P
|
October 14, 1999 |
|
MANNA PRASAD JAISWAL Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
May 18, 1999 |
|
MANNA SINGH Vs. STATE OF U P
|
November 5, 1999 |
|
MANNU Vs. STATE OF U P
|
April 17, 1999 |
|
MANOHAR Vs. EXECUTIVE ENGINEER ELECTRIC DISTRIBUTION
|
May 6, 1999 |
|
MANOHAR LAL Vs. RENT CONTROL AND EVICTION OFFICER VTH ADDITIONAL CITY MAGISTRATE KANPURE NAGAR
|
December 8, 1999 |
|
MANOHAR LAL AND OTHERS Vs. PRESCRIBED AUTHORITY AND ANOTHER
|
November 24, 1999 |
|
MANOJ KUMAR RAI Vs. STATE OF UTTAR PRADESH
|
August 13, 1999 |
|
MANOJ KUMAR SHUKLA Vs. STATE OF U P
|
July 27, 1999 |
|
MANOJ KUMAR UPADHYAYA DR Vs. STATE OF UTTAR PRADESH
|
November 30, 1999 |
|
MANSA RAM MISHRA Vs. STATE OF U P
|
October 15, 1999 |
|
MANSAROVAR BOTTLING COMPANY LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 27, 1999 |
|
MANSAROVAR PAPER AND INDUSTRIES LIMITED Vs. COMMISSIONER OF TRADE TAX
|
September 14, 1999 |
|
MANSHA ITEM Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
|
April 1, 1999 |
|
MANSHA RAM Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
|
April 15, 1999 |
|
MANSOOR ALI KHAN Vs. ALIGARH MUSLIM UNIVERSITY
|
April 8, 1999 |
|
MANZOOR Vs. PRESCRIBED AUTHORITY EXECUTIVE
|
July 8, 1999 |
|
MANZOOR ALI Vs. DEPUTY SECRETARY U P S E B
|
May 21, 1999 |
|
MAQBOOL Vs. D D C
|
October 6, 1999 |
|
MAQBOOL AHMAD Vs. STATE OF UTTAR PRADESH
|
September 1, 1999 |
|
MAQSOOD HUSAIN Vs. IIND ADDL DISTRICT AND SESSIONS JUDGE SAHARANPUR
|
September 30, 1999 |
|
MASSOORIE HOTEL ASSOCIATION Vs. STATE OF U P
|
May 18, 1999 |
|
MASURYADIN Vs. SPECIAL JUDGE
|
July 6, 1999 |
|
Masuryadin Vs. Special Judge
|
June 7, 1999 |
|
MATA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH
|
September 23, 1999 |
|
MATHURA PRASAD YADAV Vs. STATE OF U P
|
January 29, 1999 |
|
MATSUSHITA TELEVISION AUDIO LTD Vs. COMMR(A) CUS AND C EX, NOIDA
|
February 19, 1999 |
|
MAULANA AZAD EDUCATIONAL SOCIETYS Vs. RAM SURAT GUPTA
|
July 16, 1999 |
|
MAYA AND CO ETAH Vs. COMMISSIONER AGRA DIVISION AGRA
|
November 11, 1999 |
|
MAYA DEVI Vs. IVTH ADDL DISTRICT JUDGE
|
May 6, 1999 |
|
MAYA THAPA Vs. BASIC EDUCATION OFFICER DEHRADUN
|
May 7, 1999 |
|
MAZHAR MOHD Vs. ADDITIONAL DISTRICT JUDGE
|
January 18, 1999 |
|
MECHANICAL DEPARTMENT PRIMARY CO OPERATIVE BANK LIMITED Vs. JT SECRETARY MINISTRY OF AGRICULTURE AND CO OPERATION NEW DELHI
|
January 18, 1999 |
|
MEENA DEVI CHAUDHARY Vs. CHIEF ENGINEER U P PUBLIC WORKS DEPARTMENT
|
October 26, 1999 |
|
MEERA SINGH Vs. STATE OF U P
|
October 15, 1999 |
|
MEERUT AUTO FINANCE ASSOCIATION MEERUT Vs. UNION OF INDIA
|
September 23, 1999 |
|
MEGHA Vs. STATE OF U P
|
April 6, 1999 |
|
MEHAK SINGH Vs. U P STATE
|
July 8, 1999 |
|
MEHENDRA KUMAR JAIN Vs. DISTRICT JUDGE
|
April 22, 1999 |
|
MEHRA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1999 |
|
MEHRUN NISHA Vs. DISTRICT JUDGE GORAKHPUR
|
August 13, 1999 |
|
MERCURY LABORATORIES PVT LTD Vs. STATE OF UTTAR PRADESH
|
December 14, 1999 |
|
METAL CRAFT GHAZIABAD Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
|
July 5, 1999 |
|
METROPOFITAN LEATHER GOODS PVT LTD Vs. STATE OF U P
|
September 24, 1999 |
|
MEWA LAL Vs. STATE OF U. P. AND OTHERS
|
August 25, 1999 |
|
MISHIL SINGH YADAV Vs. DISTRICT CO OP BANK LTD
|
April 12, 1999 |
|
MISHRA BROTHERS Vs. STATE OF UTTAR PRADESH
|
July 23, 1999 |
|
MODI INDUSTRIES LTD Vs. NAGAR PALIKA MODINAGAR
|
April 16, 1999 |
|
MODI INDUSTRIES LTD Vs. STATE OF U P
|
February 22, 1999 |
|
MODI RUBBER LTD Vs. COMMISSIONER (A), CUS & C EX , GHAZIABAD
|
August 4, 1999 |
|
MODI SPINNING AND WEAVING MILLS COMPANY Vs. NAGAR PALIKA MODINAGAR
|
August 23, 1999 |
|
MODI TYRE FACTORY MODINAGAR Vs. CHIEF JUDICIAL MAGISTRATE
|
March 11, 1999 |
|
MODIPON FIBRES COMPANY Vs. COMMR A CUS AND C EX
|
April 26, 1999 |
|
MOHAMMAD ABBAS Vs. SETTLEMENT OFFICER, CONSOLIDATION
|
October 6, 1999 |
|
MOHAMMAD ALAM Vs. STATE OF U P
|
March 10, 1999 |
|
MOHAMMAD AYUB Vs. PRINCIPAL JUDGE FAMILY COURT KANPUR NAGAR
|
January 28, 1999 |
|
MOHAMMAD HAZIK Vs. VIIITH ADDL DISTRICT JUDGE SAHARANPUR
|
December 3, 1999 |
|
MOHAMMAD JAN AND ANOTHER Vs. IST ADDL. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
December 1, 1999 |
|
MOHAMMAD KHAN Vs. ZILA PARISHAD BANDA
|
July 30, 1999 |
|
MOHAMMAD RAFIQ RAJBI Vs. PRESCRIBED AUTHORITY
|
September 23, 1999 |
|
MOHAMMAD RIZWAN Vs. COMMISSIONER MEERUT DIVISION MEERUT
|
October 15, 1999 |
|
MOHAMMAD SAYEED Vs. KISHORI LAL
|
February 3, 1999 |
|
MOHAMMAD TAYYAB Vs. ADDL DISTRICT JUDGE E G ACT DEHRADUN
|
September 23, 1999 |
|
MOHAMMAD YASIN ALIAS MUNNEY Vs. STATE OF U P
|
April 20, 1999 |
|
MOHAMMAD YUSUF KHAN Vs. STATE OF UTTAR PRADESH
|
August 4, 1999 |
|
MOHAMMED ISHAQ Vs. DISTRICT JUDGE KANPUR
|
November 1, 1999 |
|
MOHAR ALI Vs. STATE OF U P
|
September 22, 1999 |
|
MOHBOOB KHAN Vs. STATE (U.T. ADMINISTRATION)
|
February 22, 1999 |
|
MOHD ANWAR KHAN Vs. STATE OF UTTAR PRADESH
|
January 11, 1999 |
|
MOHD AYUB KHAN Vs. STATE OF U P
|
July 9, 1999 |
|
MOHD HADI HASAN Vs. STATE OF UTTAR PRADESH
|
September 22, 1999 |
|
MOHD IDRIS Vs. STATE OF U P
|
March 24, 1999 |
|
MOHD ISLAM Vs. IIIRD ADDL DISTT JUDGE ALLAHABAD
|
March 30, 1999 |
|
MOHD IZARAYAL Vs. STATE OF UTTAR PRADESH
|
September 1, 1999 |
|
MOHD JAVED Vs. RUKMINI DEVI
|
April 26, 1999 |
|
MOHD KALLO ALIAS MOHD JUBEEL Vs. STATE
|
September 2, 1999 |
|
MOHD NAYEEM ANJUM Vs. STATE OF U P
|
April 12, 1999 |
|
MOHD QASIM Vs. DISTRICT MAGISTRATE
|
September 24, 1999 |
|
MOHD SHAMIM KHAN Vs. TANJEEM AKHTAR
|
April 8, 1999 |
|
MOHD SHARIF SAIFI Vs. STATE OF UTTAR PRADESH
|
January 28, 1999 |
|
MOHD SIDDIQ Vs. DISTRICT JUDGE FAIZABAD
|
September 23, 1999 |
|
MOHD UZEAR Vs. REGIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
U P ALLAHABAD
|
May 19, 1999 |
|
MOKHTAR Vs. STATE OF U P
|
May 4, 1999 |
|
MONGA METALS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 1999 |
|
MOOL CHAND Vs. GOPAL
|
April 16, 1999 |
|
MOOL CHANDRA GUPTA Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL CITY MAGISTRATE IST KANPUR NAGAR
|
March 16, 1999 |
|
MOTI LAL Vs. STATE OF UTTAR PRADESH
|
July 16, 1999 |
|
MOTI LAL Vs. STATE OF U P
|
September 28, 1999 |
|
MOTI LAL Vs. STATE OF U P
|
December 16, 1999 |
|
MST FAKHRUNS Vs. HAFIZULLAH ALIAS KALLOO
|
January 12, 1999 |
|
MST RAMBASI DEVI Vs. STATE OF UTTAR PRADESH
|
October 27, 1999 |
|
MST SHIMLA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
February 22, 1999 |
|
MST. DHANESHARA Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
December 22, 1999 |
|
MUDIT ENTERTAINMENT INDUSTRIES P LTD Vs. BANARAS STATE BANK LTD
|
September 23, 1999 |
|
MUKARRUM KHAN Vs. SECOND ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
January 25, 1999 |
|
MUKESH CHANDRA Vs. STATE OF U P
|
October 27, 1999 |
|
MUKESH KUMAR Vs. STATE OF UTTAR PRADESH
|
November 4, 1999 |
|
MUKESH KUMAR SHARMA Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA AGRA
|
May 5, 1999 |
|
MUKHTAR ANSARI Vs. SUPERINTENDENT CENTRAL JAIL AGRA
|
May 19, 1999 |
|
MUKHTAR ANSARI Vs. CENTRAL BUREAU OF INVESTIGATION S I V NEW DELHI
|
July 5, 1999 |
|
MUKHTAR ANSARI Vs. STATE OF U P
|
May 28, 1999 |
|
MUKHTAR KHAN Vs. STATE
|
December 20, 1999 |
|
MUKUL KUMAR Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
March 17, 1999 |
|
MUMTAX AHMAD Vs. DEPUTY DIRECTOR OF EDUCATION ALLAHABAD
|
August 6, 1999 |
|
MUMTAZ ALI Vs. STATE OF U P
|
March 19, 1999 |
|
MUNAWAR ALI KHAN Vs. STATE OF UTTAR PRADESH
|
February 17, 1999 |
|
MUNAWAR ALI; MALTI DEVI Vs. DISTRICT JUDGE SHAHJAHANPUR
|
July 14, 1999 |
|
MUNAWAR ALI; MALTI DEVI Vs. DISTRICT JUDGE SHAJAHANPUR
|
July 7, 1999 |
|
MUNESH KUMAR Vs. STATE OF U P
|
April 12, 1999 |
|
MUNFAIT Vs. STATE OF U P
|
October 1, 1999 |
|
MUNICIPAL BOARD CHUNAR Vs. ADDITIONAL S
|
July 26, 1999 |
|
MUNICPAL BOARD MORADABAD Vs. LIAQAT HUSAIN
|
May 11, 1999 |
|
MUNJAL RUBBER INDUSTRIES Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
|
March 31, 1999 |
|
MUNNA Vs. STATE OF U P
|
May 24, 1999 |
|
MUNNA LAL AND OTHERS Vs. 3RD ADDL. DISTRICT JUDGE, ETAWAH AND OTHERS
|
July 9, 1999 |
|
MUNNAN Vs. ONKAR NATH
|
April 2, 1999 |
|
MUNNI LAL Vs. RAM DHARI
|
May 7, 1999 |
|
MUNNI PATHAK Vs. DIRECTOR MAHILA AND BALVIKAS VIBHAG
|
April 19, 1999 |
|
Muqid Vs. State of U P
|
May 27, 1999 |
|
MURSLEEM Vs. BHOORI
|
September 27, 1999 |
|
MUSHIR KHAN ALIAS MASSHAN Vs. XIITH ADDL DISTRICT JUDGE MORADABAD
|
July 9, 1999 |
|
MUSHTAQ AHMAD Vs. 9TH ADDL. DISTRICT JUDGE AND ORS.
|
July 6, 1999 |
|
MUSHTAQ ALI Vs. SUPERINTENDENT DISTRICT JAIL
|
February 20, 1999 |
|
MUSLIM EDUCATIONAL SOCIETY SHAHJAHANPUR Vs. DISTRICT INSPECTOR OF SCHOOLS SHAHJAHANPUR
|
February 19, 1999 |
|
MUSTAKEEM Vs. STATE OF U P
|
April 12, 1999 |
|
MUZAMMIL JAMAL Vs. STATE OF UTTAR PRADESH
|
March 12, 1999 |
|
N K MEHROTRA Vs. UNION OF INDIA TROUGH GENERAL MANAGER N E R GORAKHPUR
|
April 12, 1999 |
|
N T P C S A S LIMITED Vs. GREATER NOIDA INDL DEVP AUTHORITY
|
July 13, 1999 |
|
N.K. CHOPRA Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
September 30, 1999 |
|
Nabi Ahmad Vs. State of U P
|
February 5, 1999 |
|
NABI MOHAMMAD Vs. STATE OF U P
|
July 8, 1999 |
|
NAFEES Vs. STATE OF U P
|
September 15, 1999 |
|
NAGAR MAHAPALIKA VARANASI Vs. ADDL DISTRICT AND SESSIONS JUDGE VARANASI
|
March 22, 1999 |
|
NAGAR PALIKA DEHRADUN Vs. STATE OF U P
|
April 16, 1999 |
|
NAGAR PALIKA PARISHAD Vs. IRSHAD ALI
|
October 15, 1999 |
|
NAGAR PALIKA PARISHAD HAPUR Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
|
February 23, 1999 |
|
NAGAR PALIKA PARISHAD MATHURA Vs. PRAMOD KUMAR GARG
|
April 9, 1999 |
|
NAGAR PALIKAR DEHRADUN Vs. STATE OF UTTAR PRADESH
|
April 16, 1999 |
|
NAGAR SWASTH ADHIKARI NAGAR MAHAPALIKA VARANASI Vs. PHOOL CHANDRA
|
April 9, 1999 |
|
NAGROO RAM Vs. STATE OF U P
|
August 12, 1999 |
|
NAND KISHORE GOASEEN Vs. STATE OF U P
|
August 17, 1999 |
|
NAND KUMAR Vs. STATE OF UTTAR PRADESH
|
February 18, 1999 |
|
NAND LAL Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI
|
May 6, 1999 |
|
NANDU MALLAH Vs. STATE OF U P
|
April 23, 1999 |
|
NANDU RAM AND SONS Vs. IIIRD ADDL DISTRICT JUDGE VARANASI
|
August 9, 1999 |
|
Nanhey Khan Vs. State of U.P.
|
December 14, 1999 |
|
NANKU Vs. STATE OF UTTAR PRADESH
|
May 27, 1999 |
|
Nanku @ Jagat Bahadur Vs. State of U.P.
|
May 27, 1999 |
|
NARAIN Vs. ADDL DISTRICT JUDGE AZAMGARH
|
January 15, 1999 |
|
NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADMN GORAKHPUR
|
October 25, 1999 |
|
NARAIN DAS Vs. DISTRICT JUDGE JHANSI
|
December 6, 1999 |
|
NARAIN SINGH AND CHARAN SINGH Vs. ADDITIONAL COMMISSIONER MEERUT
|
April 1, 1999 |
|
NARANG INDUSTRIES LTD Vs. STATE OF UTTAR PRADESH
|
April 5, 1999 |
|
NARBADA PRASAD MISRA Vs. STATE OF U P
|
February 3, 1999 |
|
NARENDRA KUMAR Vs. IVTH A D J MUZAFFAR NAGAR
|
January 25, 1999 |
|
NARENDRA KUMAR Vs. BOARD OF REVENUE U P ALLAHABAD
|
September 13, 1999 |
|
NARENDRA PAL SINGH CHAUHAN Vs. UPPER ZILADHIKARI
|
February 4, 1999 |
|
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
April 22, 1999 |
|
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
May 3, 1999 |
|
NARENDRA SINGH YADAV Vs. STATE OF UTTAR PRADESH
|
October 7, 1999 |
|
NARESH KUMAR GUPTA Vs. UNION OF INDIA
|
September 15, 1999 |
|
NARESH KUMAR GUPTAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
September 1, 1999 |
|
NASEEM ALIAS BHATEY Vs. STATE
|
November 18, 1999 |
|
NASEEM BEGUMS Vs. IXTH ADDITIONAL DISTRICT JUDGE BAREILLY
|
September 10, 1999 |
|
NASIM ALIAS KALLU Vs. STATE OF U P
|
December 6, 1999 |
|
NASIR KHAN Vs. COLLECTOR MORADABAD
|
April 28, 1999 |
|
NATH SONKAR Vs. STATE OF U P
|
September 14, 1999 |
|
NATHU KHAN Vs. STATE OF UTTAR PRADESH
|
March 27, 1999 |
|
NATIONAL CAPITAL POWER PROJECT NATIONAL THERMAL POWER CORPORATION LTD Vs. ABHAY RAM
|
July 21, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. SHASHI BALA GUPTA
|
August 30, 1999 |
|
NATIONAL TEXTILE CORPORATION Vs. SWADESHI COTTON MILLS CO. LTD.
|
December 17, 1999 |
|
NATTHI RAM Vs. DISTRICT JUDGE DEHRADUN
|
December 8, 1999 |
|
Nause Ali Vs. Latafat
|
March 22, 1999 |
|
NAUSHAD AHMAD KHAN Vs. STATE OF U P
|
December 3, 1999 |
|
NAUSHEY Vs. DISTRICT MAGISTRATE JALAUN AT ORAI
|
July 15, 1999 |
|
NAVEEN CHANDRA GUPTA ADVOCATE Vs. UNION OF INDIA
|
April 20, 1999 |
|
NAVEEN CHANDRA SETHS Vs. COMMISSIONER ALLAHABAD
|
July 5, 1999 |
|
NAWAB KHAN Vs. STATE OF UTTAR PRADESH
|
February 23, 1999 |
|
NAWAJ KHAN Vs. STATE OF U P
|
July 9, 1999 |
|
NAZAR Vs. STATE OF UTTAR PRADESH
|
July 27, 1999 |
|
NEAMI Vs. STATE OF U P
|
October 28, 1999 |
|
NEELABH PRAKASHAN Vs. STATE OF UTTAR PRADESH
|
March 17, 1999 |
|
NEELAM CHAUDHARY Vs. STATE OF U P
|
January 29, 1999 |
|
NEELLMA PATHAK Vs. SPL AND SESSIONS JUDGE JAUNPUR
|
May 19, 1999 |
|
NEERAJ JAIN Vs. MOHD SALIM
|
November 2, 1999 |
|
NEPA LTD Vs. JNANAMANDAL LTD
|
February 19, 1999 |
|
NET PLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE KANPUR
|
May 26, 1999 |
|
NET PLAST LTD Vs. COMMISSIONER OF C EX APPEALS
|
May 3, 1999 |
|
Net Ram Vs. Harswaroop
|
August 20, 1999 |
|
NETRA PAL SINGH Vs. STATE OF U P
|
February 8, 1999 |
|
NETRAPAL Vs. ADDL COLLECTOR ALIGARH
|
May 13, 1999 |
|
NEW INDIA ASSURANCE CO Vs. SIRTAJ BAHADUR SRIVASTAVA
|
April 20, 1999 |
|
NEW INDIA ASSURANMCE CO LTD Vs. SARTAJ BAHADUR SRIVASTAVA
|
April 20, 1999 |
|
Nidhi Sharma (Ms.) Vs. Chairman CPMT 99, CPMT. Examination Centre, University of Roorkee and others
|
November 11, 1999 |
|
NIDHI SINGH Vs. CHAIRMAN C P M T
|
November 16, 1999 |
|
NINNAML SINGH Vs. STATE OF U P
|
March 16, 1999 |
|
NIRMAL RANI Vs. STATE OF U P
|
November 17, 1999 |
|
NISAR AHMAD Vs. STATE OF U P
|
May 21, 1999 |
|
NISHA VERMA Vs. STATE OF U P
|
January 29, 1999 |
|
NIWAS AGRAWAL Vs. STATE OF U P
|
February 16, 1999 |
|
NIZAM Vs. DISTRICT MAGISTRATE AND ORS.
|
May 10, 1999 |
|
NOIDA ENTREPRENEURS ASSOCIATION Vs. UNION OF INDIA
|
April 19, 1999 |
|
NOIDA POLYCHEM PVT LTD Vs. COMMISSIONER OF TRADE-TAX U P LUCKNOW
|
May 24, 1999 |
|
NURULLAH Vs. STATE OF U P
|
May 24, 1999 |
|
O P RUDRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 20, 1999 |
|
O.P. RUDRA Vs. THE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 11, 1999 |
|
OIL AND NATURAL GAS CORPN LTD Vs. ADDL DISTRICT JUDGE DEHRADUN
|
May 5, 1999 |
|
OM BIHARI MALHOTRA Vs. NISHA MALHOTRA
|
August 16, 1999 |
|
OM DUTT Vs. STATE OF U P
|
April 20, 1999 |
|
OM NARESH SINGH Vs. STATE OF UTTAR PRADESH
|
March 8, 1999 |
|
OM PAL SINGH Vs. SENIOR MANAGER P AND IR NUCLEAR POWER CORPORATION NAVI MUMBAI
|
May 11, 1999 |
|
OM PRAKASH Vs. STATE OF U P
|
May 25, 1999 |
|
OM PRAKASH Vs. URMILA DEVI ALIAS SIRVALI
|
April 29, 1999 |
|
OM PRAKASH Vs. DIVISIONAL FOREST OFFICER MIRZAPUR
|
April 28, 1999 |
|
OM PRAKASH Vs. PRESCRIBED AUTHORITY
|
February 20, 1999 |
|
OM PRAKASH Vs. R C AND E O
|
February 9, 1999 |
|
OM PRAKASH Vs. STATE OF U P
|
April 17, 1999 |
|
OM PRAKASH Vs. IST ADDL DISTRICT JUDGE BALLIA
|
April 12, 1999 |
|
OM PRAKASH Vs. ADDL DISTRICT AND SESSION JUDGE KANPUR NAGAR
|
August 20, 1999 |
|
OM PRAKASH Vs. JASWANT SINGH
|
September 27, 1999 |
|
OM PRAKASH Vs. STATE OF U P
|
October 1, 1999 |
|
OM PRAKASH Vs. STATE OF U P
|
December 7, 1999 |
|
OM PRAKASH Vs. VIITH ADDITIONAL DISTRICT JUDGE, BIJNOR AND OTHERS
|
November 29, 1999 |
|
OM PRAKASH Vs. IVTH ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
May 18, 1999 |
|
OM PRAKASH MISHRA Vs. THE IVTH ADDL. D.J. GORAKHPUR AND OTHERS
|
May 28, 1999 |
|
OM PRAKASH PANDEY Vs. DISTRICT MAGISTRATE AZAMGARH
|
September 2, 1999 |
|
OM PRAKASH SHARMA Vs. REGIONAL TRANSPORT AUTHORITY ALIGARH
|
September 13, 1999 |
|
OM PRAKASH VERMA Vs. STATE
|
January 7, 1999 |
|
OM PRAKASHS Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
May 25, 1999 |
|
OM RICE MILL JASPUR Vs. BANARAS STATE BANK LTD
|
September 27, 1999 |
|
OM VIR SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE KARMIK ALLAHABAD
|
March 12, 1999 |
|
Omwati Vs. Shishram
|
April 6, 1999 |
|
ONKAR NATH DUBEY Vs. SUPERINTENDING ENGINEER IRRIGATION WORKS CIRCLE
|
March 8, 1999 |
|
ONKAR NATH MAHENDRA Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1999 |
|
ORDINANCE VASTRA FACTORY KARAMCHARI UNION Vs. UNION OF INDIA
|
March 10, 1999 |
|
ORI HARIJAN Vs. STATE OF U P
|
March 10, 1999 |
|
ORIENT FOODS Vs. DISTRICT JUDGE BHADOHI
|
September 14, 1999 |
|
ORIENTAL BANK OF COMMERCE Vs. S M CHOPRA
|
October 12, 1999 |
|
P C JOSHI Vs. STATE OF U P
|
November 16, 1999 |
|
P C KACKER Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK CALCUTTA
|
September 7, 1999 |
|
P S BAIRIYA DISTRICT BALLIA Vs. STATE OF U P
|
July 30, 1999 |
|
P SRINIVASULU Vs. DEPUTY INSPECTOR GENERAL OF POLICE ALLAHABAD
|
September 1, 1999 |
|
PADAM DUTT SHARMA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
|
February 25, 1999 |
|
PAL SINGH ALIAS PALA ALIAS LAKKAD ALIAS HARPAL Vs. STATE OF U P
|
February 1, 1999 |
|
PALAK DHARI YADAV Vs. REGIONAL INSPECTRESS OF SCHOOLS GORAKHPUR
|
July 30, 1999 |
|
PALI RAM YADAV Vs. STATE OF U P
|
October 6, 1999 |
|
PALTOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 11, 1999 |
|
PANCHOO Vs. COLLECTOR DISTRICT MAGISTRATE GORAKHPUR
|
January 18, 1999 |
|
PANCHU Vs. BRIJRA
|
September 28, 1999 |
|
PANDIT GOVIND PRASAD MISHRA Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1999 |
|
PANDIT KRISHNA KANT PUJARI Vs. 2ND ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS
|
February 5, 1999 |
|
PANNA LAL Vs. XIII ADDL DISTT JUDGE MEERUT
|
February 26, 1999 |
|
PAPPU Vs. STATE OF U P
|
November 3, 1999 |
|
PARAS NATH Vs. STATE OF U P
|
March 23, 1999 |
|
PARMANAND Vs. STATE
|
April 20, 1999 |
|
PARMANAND PANDEY Vs. STATE OF U P
|
December 2, 1999 |
|
PARSOON KUMAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
April 5, 1999 |
|
PARVATI DEVI Vs. IVTH ADDL DISTRICT JUDGE MIRZAPUR
|
May 6, 1999 |
|
PARVEZ Vs. STATE OF U P
|
January 28, 1999 |
|
PARWATI DEVI AND OTHERS Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR AND OTHERS
|
December 7, 1999 |
|
PASUPATI SINGH Vs. COLLECTOR GORAKHPUR
|
September 28, 1999 |
|
PATAN ALIAS PATAN DIN Vs. STATE
|
April 28, 1999 |
|
PATI RAM Vs. VIITH ADDITIONAL DISTRICT JUDGE AZAMGARH
|
September 6, 1999 |
|
PATMESHWARI Vs. STATE OF U P
|
July 9, 1999 |
|
Pawan Kumar Vs. State of U.P.and Others
|
May 4, 1999 |
|
PAWAN KUMAR AND ANR. Vs. RAM SHARAN AND ORS.
|
July 14, 1999 |
|
PAWAN KUMARS Vs. BOARD OF U P HIGH SCHOOL AND INTERMEDIATE
|
May 24, 1999 |
|
PEER GULAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
|
November 19, 1999 |
|
PHOOL CHANDRA YADAV Vs. STATE OF U P
|
August 19, 1999 |
|
PHOOL SINGH Vs. MANAGING DIRECTOR U P S R T C LUCKNOW
|
July 30, 1999 |
|
PIAREY Vs. FIRST ADDL DISTT JUDGE RAMPUR
|
August 9, 1999 |
|
PILIBHIT PANT NAGAR BEEJ LIMITED Vs. STATE OF UTTAR PRADESH
|
August 25, 1999 |
|
PILKHANI DISTILLERY Vs. STATE OF UTTAR PRADESH
|
December 9, 1999 |
|
PITAMBER DUTT SEMWAL Vs. STATE OF U P
|
December 15, 1999 |
|
PIYUSH SINGH Vs. UNION OF INDIA
|
May 15, 1999 |
|
POLAR BALANCE INDUSTRIESS Vs. STATE OF UTTAR PRADESH
|
May 27, 1999 |
|
POONAM AWASTHI Vs. STATE OF U P
|
August 4, 1999 |
|
POORAN CHAND Vs. STATE OF U.P.
|
October 26, 1999 |
|
Popi Vs. Phool Singh
|
October 30, 1999 |
|
PRABHA BHATNAGAR Vs. STATE OF U P
|
November 18, 1999 |
|
PRABHA MALHOTRA Vs. STATE
|
July 7, 1999 |
|
PRABHA PATHAK Vs. DIRECTOR OF EDUCATION SECONDARY
|
August 3, 1999 |
|
PRABHAKAR MISRA Vs. BANARAS HINDU UNIVERSITY
|
January 7, 1999 |
|
PRABHAT KUMAR TEWARI Vs. RAMESH CHANDRA TEWARI
|
August 13, 1999 |
|
PRABHAT TANDON Vs. DIRECTOR OF TECHNICAL EDUCATION U P KANPUR
|
October 6, 1999 |
|
PRABHU NATH SINGH Vs. EXECUTIVE ENGINEER R E S GHAZIPUR
|
April 26, 1999 |
|
PRADEEP AGRAWAL Vs. PRESCRIBED AUTHORITY RANIKHET
|
April 17, 1999 |
|
PRADEEP PHOSPHATES LTD Vs. COMMISSIONER OF TRADE TAX
|
October 12, 1999 |
|
PRAKASH Vs. STATE OF U P
|
May 13, 1999 |
|
PRAKASH CHANDRA WALIA Vs. STATE OF UTTAR PRADESH
|
January 15, 1999 |
|
PRAKASH NARAIN SAXENA Vs. NEETA SAXENA
|
May 13, 1999 |
|
PRAKASH SRIVASTAVA Vs. U P SAHKARI GRAMYA VIKAS BANK LTD
|
March 23, 1999 |
|
PRAMOD KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
|
September 21, 1999 |
|
PRAMOD KUMAR VERMA Vs. VI ADDITIONAL DISTRICT JUDGE BIJNOR
|
December 1, 1999 |
|
PRAMOD KUMARS Vs. SUB DIVISIONAL OFFICER KHAGA FATEHPUR
|
September 16, 1999 |
|
PRAMOD TIWARI Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR NAGAR
|
December 12, 1999 |
|
PRATAP SINGH Vs. D J ALMORA
|
March 26, 1999 |
|
PRATAP SINGH Vs. STATE OF U P
|
January 25, 1999 |
|
PRATIBHA RANI Vs. AROTI GHOSH
|
November 4, 1999 |
|
PRATIMA CHAUHAN Vs. REGIONAL DEPUTY DIRECTOR OF EDUCTION MADHYAMIK AGRA
|
February 2, 1999 |
|
PRAVEEN KUMAR Vs. UNION OF INDIA
|
April 2, 1999 |
|
PRAVEEN PRATAP SINGH BHADAURIA Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
August 2, 1999 |
|
PRAVESH CASTINGS P LTD Vs. COMMR OF C EX
|
November 3, 1999 |
|
PRAYAG LAL GAUTAM Vs. STATE OF UTTAR PRADESH
|
August 2, 1999 |
|
PRECISE LABORATORIES LIMITED Vs. COMMISSIONER TRADE TAX
|
September 2, 1999 |
|
PREETAM SINGH Vs. STATE OF UTTAR PRADESH
|
August 2, 1999 |
|
Preetam Singh and Ors. Vs. State of U.P.& Anr.
|
August 2, 1999 |
|
PREM CHANDRA SHARMA Vs. SUPERINTENDENT DISTRICT JAIL
|
July 30, 1999 |
|
PREM KUMAR Vs. STATE OF U P
|
December 14, 1999 |
|
PREM PAL Vs. STATE OF U P
|
May 27, 1999 |
|
PREM PRAKASH SRIVASTAVA Vs. STATE OF U P
|
July 7, 1999 |
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PREM RANI SRIVASTAVA Vs. IV ADDL DISTT JUDGE GORAKHPUR
|
February 22, 1999 |
|
PREM RASTOGI SMT Vs. STATE OF U P
|
November 2, 1999 |
|
PREM SAGAR TEWARI Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR
|
October 8, 1999 |
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PREM SHANKAR GUPTA Vs. STATE OF U P
|
January 11, 1999 |
|
PREM SHANKER Vs. SUB DIVISIONAL OFFICER BINDKI
|
April 16, 1999 |
|
PREM SHANKER SHARMA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
August 11, 1999 |
|
PREM SINGH Vs. STATE OF U P
|
October 1, 1999 |
|
PREM SINGH PAWAR Vs. UTTAR PRADESH PRATHMIK SHIKSHAK SANGH
|
November 16, 1999 |
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PREMIER VINYL FLOORING LIMITED Vs. STATE OF UTTAR PRADESH
|
January 12, 1999 |
|
Premwati Vs. Ved Prakash
|
November 25, 1999 |
|
PRIVATE SECRETARIES PERSONAL ASSISTANTS BROTHERHOOD Vs. STATE OF U P
|
November 16, 1999 |
|
PRIYANKA SINGH Vs. STATE OF U P
|
January 6, 1999 |
|
PROF K P PANDEY Vs. CHANCELLOR MAHATMA GANDHI KASHI VIDYAPITH VARANASI
|
May 11, 1999 |
|
PROMOD KUMAR DUBEY Vs. STATE OF U P
|
September 15, 1999 |
|
PUNEET Vs. STATE OF UTTAR PRADESH
|
January 7, 1999 |
|
PUNJAB NATIONAL BANK Vs. IVTH ADDITIONAL DISTRICT JUDGE PILIBHIT
|
May 28, 1999 |
|
PUNJAB NATIONAL BANK Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
|
October 29, 1999 |
|
PUNJAB NATIONAL BANK Vs. VTH ADDL. DISTRICT JUDGE
|
April 26, 1999 |
|
PUNNI Vs. STATE OF UTTAR PRADESH
|
May 21, 1999 |
|
Punni and Ors. Vs. State of U.P.
|
May 21, 1999 |
|
Punno Vs. Sanjay Kumar
|
December 14, 1999 |
|
PURUSHOTTAM DAS AGARWAL Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
July 6, 1999 |
|
PUSHKAR SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 14, 1999 |
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PUSHPA SINGH ALIAS SHAMA AND ANOTHER Vs. THE STATE OF U.P. AND OTHERS
|
September 7, 1999 |
|
PUSHPENDRA PAL SINGH Vs. DEV RAJ PANDEY
|
January 29, 1999 |
|
PUSHPENDRA SINGH Vs. REGIONAL MANAGER U P S R T C ALIGARH
|
December 8, 1999 |
|
Puttu Singh @ Thakur and Ors. Vs. State of U.P.
|
July 27, 1999 |
|
PYAREY MIYAN Vs. VIIITH ADDL. DISTRICT JUDGE AND OTHERS
|
March 19, 1999 |
|
QAMAR KHAN Vs. IIND A D J DEHRADUN
|
January 28, 1999 |
|
QAMAR RASHID KHAN Vs. COMMITTEE OF MANAGEMENT AZAMGARH MUSLIM EDUCATION SOCIETY AZAMGARH AND
|
September 9, 1999 |
|
QAMARUDDIN MANSOORI Vs. STATE OF U P
|
October 26, 1999 |
|
QAMRUNNISA Vs. ADDL DISTRICT JUDGE VARANASI
|
August 13, 1999 |
|
QMAR VISHAL SIDDIQUI Vs. DIRECTOR KRISHI UTPADAN MANDI SAMITI LUCKNOW
|
April 2, 1999 |
|
QUALITY CHEMICALS Vs. COMMISSIONER OF TRADE TAX
|
November 30, 1999 |
|
R C SRIVASTAVA Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
|
October 1, 1999 |
|
R G JOSHI Vs. STATE OF U P
|
November 16, 1999 |
|
R K CONSTRUCTION CO FIAZABAD Vs. CHIEF ENGINEER RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
|
February 24, 1999 |
|
R K SINGH Vs. UNION OF INDIA
|
April 11, 1999 |
|
R S SRIVASTAVA Vs. UNION OF INDIA
|
July 27, 1999 |
|
R T ARASU Vs. STATE OF UTTAR PRADESH
|
May 27, 1999 |
|
R U KHAN Vs. SPECIAL JUDGE NAINITAL
|
August 13, 1999 |
|
R.T.Arasu and Ors. Vs. State of U.P.
|
May 27, 1999 |
|
RABENDRA KUMAR SINGH Vs. SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE ALIGARH
|
May 18, 1999 |
|
RADHA KRISHNA Vs. PRATAP NARAIN
|
July 13, 1999 |
|
RADHEY SHYAM Vs. SMT. VIMLA SINGH AND ORS.
|
December 3, 1999 |
|
RADHEY SHYAM GUPTA Vs. REGIONAL FOOD CONTROLLER
|
November 26, 1999 |
|
RADHEY SHYAM KATIYAR Vs. STATE OF U P
|
November 2, 1999 |
|
RADHEY SHYAM KATIYAR Vs. STATE OF U P
|
February 11, 1999 |
|
RADHEY SHYAM PANDEY Vs. STATE OF U P
|
December 21, 1999 |
|
RADHEY SHYAM SHARMA Vs. STATE OF U P
|
August 27, 1999 |
|
RADHIKA LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH
|
April 30, 1999 |
|
RAFAT MIAN Vs. STATE OF UTTAR PRADESH
|
December 2, 1999 |
|
RAFEEQ AHMAD Vs. STATE OF UTTAR PRADESH
|
January 28, 1999 |
|
RAFEEQ ALIAS MANTEX Vs. UNION OF INDIA
|
April 5, 1999 |
|
RAGENDRA SWARUP Vs. STATE OF U P
|
August 30, 1999 |
|
RAGHO PRASAD Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE
|
July 5, 1999 |
|
RAGHUBAR Vs. JUJE
|
October 25, 1999 |
|
RAGHUBAR DAYALS Vs. VIIITH ADDL DISTRICT JUDGE MEERUT
|
January 21, 1999 |
|
RAGHUBIR PRASAD Vs. MAHANT GOVIND DASS
|
December 8, 1999 |
|
RAGHUKUL PALACE GOPIGANJ VARANASI Vs. STATE OF U P
|
March 12, 1999 |
|
Raghunath Prasad Agarwal Vs. HARISH AGARWAL
|
August 17, 1999 |
|
Raghuraj and Ors. Vs. State of U.P.
|
May 7, 1999 |
|
RAGHURAJ SINGH Vs. STATE OF UTTAR PRADESH
|
May 7, 1999 |
|
RAGHUVENDRA SHARAN MISHRA Vs. STATE OF U P
|
June 9, 1999 |
|
RAGHUVENDRA SHARAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS KUSHINAGAR
|
August 5, 1999 |
|
RAJ DHAR DUBEY Vs. STATE OF U P
|
October 29, 1999 |
|
RAJ GOVIND YADAV Vs. REGISTRAR CO OPERATIVE SOCIETIES LUCKNOW
|
May 19, 1999 |
|
RAJ KARAN SINGH Vs. STATE OF UTTAR PRADESH
|
July 7, 1999 |
|
RAJ KUMAR Vs. VICE CHANCELLOR M J P ROHILKHAND UNIVERSITY BAREILLY
|
May 10, 1999 |
|
RAJ KUMAR Vs. COLLECTOR MUZAFFARNAGAR
|
March 12, 1999 |
|
RAJ KUMAR Vs. STATE OF U P
|
October 29, 1999 |
|
RAJ KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH
|
March 24, 1999 |
|
RAJ KUMAR ALIAS RAM KUMAR Vs. STATE OF U P
|
April 20, 1999 |
|
RAJ KUMAR GUPTA Vs. UNION OF INDIA NEW DELHI
|
August 5, 1999 |
|
RAJ KUMAR PATHAK Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
|
May 26, 1999 |
|
RAJ KUMAR SHUKIA Vs. COMMITTEE OF MANAGEMENT A B VIDYAIAYA INTER COLLEGE KANPUR
|
March 16, 1999 |
|
RAJ KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
March 16, 1999 |
|
RAJ KUMAR SINGH Vs. STATE OF U P
|
May 3, 1999 |
|
RAJ KUMAR SONI Vs. STATE OF U P
|
January 9, 1999 |
|
RAJ KUMAR SONI Vs. STATE OF UTTAR PRADESH
|
September 1, 1999 |
|
RAJ KUMAR VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR
|
July 9, 1999 |
|
RAJ KUMARS Vs. CHANCELLOR MAHATMA JYOTIBA PHULE ROHILKHAND UNIVERSITY BAREILLY RAJ BHAWAN
|
September 6, 1999 |
|
RAJ NAGAR RESIDENTS WELFARE ASSOCIATION GHAZIABAD Vs. CITY BOARD GHAZIABAD
|
August 10, 1999 |
|
RAJ PAL Vs. SPECIAL JUDGE (E.C. ACT)
|
March 11, 1999 |
|
RAJ PAL SINGH Vs. SPECIAL JUDGE (S.C. AND S.T. ACT)
|
July 12, 1999 |
|
RAJ PAL SINGH Vs. EXECUTIVE ENGINEER KOYALA SANCHALAN KHAND
|
September 28, 1999 |
|
RAJ PATI YADAV Vs. DISTRICT MAGISTRATE COLLECTOR BHADOHI
|
July 29, 1999 |
|
RAJ SINGH Vs. STATE OF U P
|
November 19, 1999 |
|
RAJ TILAK JAIN Vs. STATE OF U P
|
December 16, 1999 |
|
RAJA RAM Vs. KAMTA
|
September 28, 1999 |
|
RAJA RAM Vs. STATE OF UTTAR PRADESH
|
August 19, 1999 |
|
RAJA RAM Vs. BOARD OF REVENUE
|
February 24, 1999 |
|
RAJA RAM PANDEY Vs. STATE
|
April 28, 1999 |
|
RAJA SINGH Vs. GENERAL MANAGER POWER GRID CORPORATION OF INDIA LTD
|
May 24, 1999 |
|
RAJA SINGH Vs. RENT CONTROL AND EVICTION OFFICER, DEHRADUN AND ANR.
|
April 9, 1999 |
|
RAJAN UPADHYAYA Vs. LABOUR COURT VARANASI
|
December 21, 1999 |
|
RAJBIRS Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
March 10, 1999 |
|
RAJEEV SAXENA Vs. STATE OF U P
|
April 20, 1999 |
|
RAJEEV SHUKLA Vs. STATE OF U P
|
May 21, 1999 |
|
RAJEEV VASHISTHA Vs. STATE OF U P
|
January 12, 1999 |
|
RAJEEV VASHISTHA Vs. STATE OF UTTAR PRADESH
|
December 1, 1999 |
|
RAJENDRA DEVA Vs. ADDL LABOUR COMMISSIONER
|
February 3, 1999 |
|
RAJENDRA KUMAR Vs. STATE OF U P
|
March 16, 1999 |
|
RAJENDRA KUMAR Vs. REGIONAL MANAGER
|
September 9, 1999 |
|
RAJENDRA KUMAR AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
|
September 24, 1999 |
|
RAJENDRA KUMAR CHAUDHARY Vs. ASHARFI ALIAS MUNNI
|
October 12, 1999 |
|
RAJENDRA KUMAR MISHRA Vs. STATE OF U P
|
October 10, 1999 |
|
RAJENDRA MOHAN TRIVEDI Vs. INDUSTRIAL COURT MADHYA PRADESH AT INDORE
|
September 7, 1999 |
|
RAJENDRA NATH TRIPATHI Vs. JAGDISH DUTT GUPTA
|
February 12, 1999 |
|
RAJENDRA PRASAD Vs. PRESIDING OFFICER, LABOUR COURT, AGRA AND OTHERS
|
November 3, 1999 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
|
August 20, 1999 |
|
RAJENDRA SINGH Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
|
August 6, 1999 |
|
RAJENDRA SINGH Vs. ZILA PARISHAD MORADABAD
|
August 16, 1999 |
|
RAJENDRA SINGH Vs. MALKHAN
|
September 28, 1999 |
|
RAJENDRA SINGH Vs. CHANCELLOR KASHI VIDYAPITH VARANASI
|
September 13, 1999 |
|
RAJENDRA SINGH Vs. STATE
|
November 17, 1999 |
|
RAJENDRA SINGH Vs. UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW
|
April 1, 1999 |
|
RAJENDRA YADAV Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
May 21, 1999 |
|
RAJESH AGARWAL Vs. A D J 15TH KANPUR NAGAR
|
November 4, 1999 |
|
RAJESH BHARDWAJ Vs. STATE OF U P
|
September 1, 1999 |
|
RAJESH KUMAR Vs. STATE
|
May 12, 1999 |
|
RAJESH KUMAR SHARMA Vs. MADHYAMIK SHIKSHA PARISHAD U P
|
September 28, 1999 |
|
RAJESH KUMAR YADAV Vs. STATE OF U P
|
September 30, 1999 |
|
RAJESH KUNTAL Vs. STATE OF U P
|
September 12, 1999 |
|
RAJESH MAURYA Vs. STATE OF U P
|
August 11, 1999 |
|
RAJESH MOHAN SUKHLA Vs. UNION OF INDIAN
|
November 29, 1999 |
|
RAJESH NARAIN Vs. IST ADDITIONAL DISTRICT JUDGE
|
September 17, 1999 |
|
RAJESH PRASAD TIWARI Vs. REGISTAR CO OPERATIVE SOCIETIES
|
September 30, 1999 |
|
RAJIV CHAUDHARY Vs. GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
|
February 23, 1999 |
|
RAJIV KUMAR MEHTANI Vs. AJAI KUMAR JOSHI
|
March 18, 1999 |
|
RAJIV TANDON Vs. ADDITIONAL COMMISSIONER ADMINISTRATION KANPUR
|
April 15, 1999 |
|
RAJKAMAL BISCUIT FACTORY Vs. COMMISSIONER OF TRADE TAX
|
August 6, 1999 |
|
RAJKIYA KRISHI UTPADAN MANDI PARISHAD U P Vs. STATE OF U P
|
February 17, 1999 |
|
RAJKUMAR GUPTAS Vs. UNION OF INDIA
|
August 5, 1999 |
|
RAJMATI Vs. MITHAI
|
March 22, 1999 |
|
RAJPAL SINGH Vs. ATAR SINGH
|
January 18, 1999 |
|
RAJU ALIAS DEVENDRA SINGH Vs. STATE OF U P
|
December 22, 1999 |
|
RAJVENDRA SINGH Vs. HAKIM SINGH
|
February 18, 1999 |
|
RAKESH Vs. SMT. GANGA DEI
|
January 29, 1999 |
|
RAKESH KUMAR Vs. IXTH ADDL. DISTRICT JUDGE, AGRA AND OTHERS
|
November 29, 1999 |
|
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
|
January 18, 1999 |
|
RAKESH KUMAR Vs. STATE OF U P
|
January 16, 1999 |
|
RAKESH KUMAR Vs. DEPUTY DIRECTOR GOVERNMENT PHOTO LITHO PRESS ROORKEE HARIDWAR
|
March 10, 1999 |
|
RAKESH KUMAR Vs. STATE OF U P
|
July 5, 1999 |
|
RAKESH KUMAR Vs. CHAIRMAN PRESIDENT NAGAR PALIKA PARISHAD THAKURDWARA
|
May 20, 1999 |
|
RAKESH KUMAR Vs. STATE OF U P
|
May 5, 1999 |
|
RAKESH KUMAR Vs. STATE OF U P
|
September 6, 1999 |
|
RAKESH KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE
|
October 12, 1999 |
|
RAKESH KUMAR DIKSHLT Vs. JAYANTI DEVI ALIAS JAWAWATL DEVI
|
May 18, 1999 |
|
RAKESH KUMAR VATSA Vs. DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
September 17, 1999 |
|
RAKHI Vs. FIRST ADDL DISTRICT JUDGE FIROZABAD
|
May 8, 1999 |
|
RAKHI Vs. IST ADDL DISTT JUDGE FIROZABAD
|
August 5, 1999 |
|
RAM ADHAR GAUTAM Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM ALLAHABAD
|
February 20, 1999 |
|
RAM ASHIS Vs. DISTRICT JUDGE DEORIA
|
August 17, 1999 |
|
RAM ASRAY SINGH Vs. STATE OF U P
|
August 17, 1999 |
|
RAM AUTAR Vs. STATE
|
January 27, 1999 |
|
RAM AUTAR PANDEY Vs. STATE OF U P
|
August 7, 1999 |
|
RAM AVATAR SWARANKAR Vs. SUB DIVISIONAL AGRICULTURAL EXTENSION OFFICER KARVI CHITRAKOOT
|
September 28, 1999 |
|
RAM BABU GUPTA Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 30, 1999 |
|
RAM BACHAN MAURYA Vs. DISTRICT MAGISTRATE GHAZIPUR
|
July 19, 1999 |
|
RAM BACHAN PRASAD Vs. COLLECTOR SADAR GHAZIPUR
|
February 17, 1999 |
|
RAM BHAROSEY Vs. STATE
|
February 10, 1999 |
|
RAM BHAWAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 31, 1999 |
|
RAM BILAS ALIAS DHONDEY AND ORS. Vs. STATE OF U.P. AND ORS.
|
July 22, 1999 |
|
RAM BILAS TEWARI Vs. STATE OF U P
|
January 13, 1999 |
|
RAM BRIKSH MAURYA Vs. MURLIDHAR MISHRA
|
February 9, 1999 |
|
RAM CHANDER Vs. VTH ADDL DISTRICT JUDGE VARANASI
|
May 14, 1999 |
|
RAM CHANDRA Vs. DISTRICT JUDGE GORAKHPUR
|
September 21, 1999 |
|
RAM CHANDRA Vs. STATE OF U P
|
October 15, 1999 |
|
Ram Chandra Vs. Deputy Director of Consolidation Azamgarh and Others
|
May 18, 1999 |
|
Ram Chandra Vs. LMC
|
December 15, 1999 |
|
RAM CHANDRA GUPTA Vs. STATE OF U P
|
April 21, 1999 |
|
RAM CHANDRA SHUKLA Vs. DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
|
July 7, 1999 |
|
RAM CHANDRA SHUKLA Vs. STATE OF U P
|
August 11, 1999 |
|
RAM CHARIT PANDEY Vs. STATE OF UTTAR PRADESH
|
February 19, 1999 |
|
RAM CHITRA MANDIR Vs. STATE OF UTTAR PRADESH
|
March 15, 1999 |
|
Ram Das Vs. State
|
December 9, 1999 |
|
RAM DASS Vs. STATE RAM DASS
|
September 12, 1999 |
|
RAM DAYALU Vs. GANESH
|
September 21, 1999 |
|
RAM DEV DIXIT Vs. STATE OF UTTAR PRADESH
|
April 5, 1999 |
|
RAM DEVI Vs. IVTH A.D.J.
|
July 9, 1999 |
|
RAM DHANI Vs. STATE OF UTTAR PRADESH
|
August 21, 1999 |
|
RAM DUBAR YADEO Vs. STATE OF UTTAR PRADESH
|
September 6, 1999 |
|
RAM DULAR PAL Vs. STATE OF U P
|
May 13, 1999 |
|
RAM DULARI Vs. FATEH BAHADUR
|
May 28, 1999 |
|
RAM DULARI DEVI Vs. JOINT DIRECTOR OF EDUCATION
|
September 7, 1999 |
|
RAM GANESH Vs. DISTRICT MAGISTRATE ALLAHABAD
|
February 11, 1999 |
|
RAM GOPAL Vs. VI ADDL DISTRICT JUDGE FATEHPUR
|
May 6, 1999 |
|
RAM GOPAL SHUKLA Vs. CHAIRMAN CENTRAL WAREHOUSING CORPORATION LTD
|
May 7, 1999 |
|
RAM JANAM YADAV Vs. ADDITIONAL DISTRICT JUDGE VITH AZAMGARH
|
August 23, 1999 |
|
RAM KALI (SMT.) Vs. ATAR SINGH
|
December 8, 1999 |
|
RAM KARAN SINGH YADAV Vs. RAGISTRAR SAHKARI SAMITIYA U P
|
March 22, 1999 |
|
RAM KISHAN Vs. STATE OF U P
|
August 23, 1999 |
|
RAM KISHAN Vs. GAON SABHA
|
October 11, 1999 |
|
RAM KISHORE Vs. HAR PYARI
|
January 15, 1999 |
|
RAM KRIPAL SINGH Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
February 18, 1999 |
|
RAM KRISHNA Vs. U P JAL NIGAM LUCKNOW
|
August 12, 1999 |
|
RAM KRISHNA MISHRA Vs. DISTRICT CANE OFFICER MAU
|
May 19, 1999 |
|
RAM KUMAR AGARWAL Vs. DISTRICT JUDGE MAINPURI
|
August 30, 1999 |
|
RAM KUMAR GUPTA Vs. DISTRICT MAGISTRATE JAUNPUR
|
March 8, 1999 |
|
RAM KUMAR SINGH BHADAURIYA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 26, 1999 |
|
RAM LAKHAN Vs. STATE OF U P
|
August 4, 1999 |
|
RAM LAKHAN SINGH Vs. PRESIDING OFFICER LABOUR COURT VARANASI
|
May 20, 1999 |
|
RAM MANI Vs. STATE OF U.P.
|
February 4, 1999 |
|
RAM MANOHAR Vs. STATE OF U P
|
September 27, 1999 |
|
RAM MILAN SHUKLAS Vs. STATE OF UTTAR PRADESH
|
January 15, 1999 |
|
RAM MURTI SARAN Vs. DISTRICT JUDGE, MORADABAD AND ORS.
|
October 6, 1999 |
|
RAM NARAIN SINGH ADVOCATE Vs. SPECIAL JUDGE E C ACT ADDL DISTRICT JUDGE NAINITAL
|
August 17, 1999 |
|
RAM NARESH Vs. STATE OF U P
|
September 23, 1999 |
|
RAM NARESH SINGH Vs. STATE OF U P
|
February 20, 1999 |
|
RAM NATH Vs. STATE OF U P
|
August 7, 1999 |
|
RAM NATH SINGH Vs. STATE
|
March 19, 1999 |
|
RAM PAL SINGH Vs. PRESCRIBED AUTHORITY
|
May 15, 1999 |
|
RAM PAL SINGH Vs. REGIONAL MANAGER P N B MORADABAD
|
May 17, 1999 |
|
Ram Palat and Others Vs. Commissioner,Azamgarh Division and Others
|
May 14, 1999 |
|
RAM PARVESH MISHRA Vs. STATE OF U P
|
May 5, 1999 |
|
RAM PHER Vs. STATE ELECTION COMMISSION
|
April 8, 1999 |
|
RAM PHER YADAV Vs. UNION BANK OF INDIA VARANASI
|
August 16, 1999 |
|
RAM PRAKASH Vs. CHIEF JUDICIAL MAGISTRATE KANPUR DEHAT
|
May 27, 1999 |
|
RAM PRAKASH GUPTA Vs. STATE OF U P
|
April 7, 1999 |
|
RAM PRASAD YADAV Vs. STATE OF U P
|
August 9, 1999 |
|
RAM PRATAP YADAV Vs. STATE
|
March 17, 1999 |
|
RAM PRATAPS Vs. STATE OF UTTAR PRADESH
|
May 28, 1999 |
|
RAM PYARE Vs. SPECIAL JUDGE BASTI
|
March 26, 1999 |
|
RAM RAJ Vs. COLLECTOR DISTT SANT RAVIDAS NAGAR BHADOHI
|
March 10, 1999 |
|
Ram Ratan Vs. Bhura
|
November 4, 1999 |
|
RAM ROOP Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
February 24, 1999 |
|
RAM SAHAI VERMA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. MADHYAMIK SHIKSHA PARISHAD
|
August 20, 1999 |
|
RAM SAHU Vs. STATE OF U P
|
October 5, 1999 |
|
RAM SANEHI Vs. STATE OF UTTAR PRADESH
|
February 18, 1999 |
|
RAM SANEHI ALIAS PUJARI Vs. STATE OF U P
|
April 19, 1999 |
|
RAM SARAN Vs. STATE OF U P
|
April 19, 1999 |
|
RAM SARAN SRIVASTAVA Vs. DIRECTOR OF INDIAN INSTITUTE OF TECHNOLOGY KANPUR
|
September 10, 1999 |
|
RAM SEWAK Vs. STATE
|
January 6, 1999 |
|
RAM SEWAK AND Vs. STATE
|
May 19, 1999 |
|
RAM SHANKAR GUPTA Vs. DIRECTOR OF EDUCATION BASIC NISATGANJ LUCKNOW
|
November 11, 1999 |
|
RAM SHANKER YADAV Vs. REGIONAL MANAGER SOUTH REGION U P FOREST CORPORATION
|
July 15, 1999 |
|
RAM SINGH Vs. MANAGIND DIRECTOR U P CO OP FEDERATION LUCKNOW
|
May 18, 1999 |
|
RAM SINGH Vs. KHEM CHAND
|
September 15, 1999 |
|
RAM SUMER PURI Vs. BHUMI SANRAKSHAN ADHIKARI GHAZIPUR
|
May 13, 1999 |
|
RAM SWAROOP BAJAJ Vs. INDIAN OIL CORPORATION LTD
|
October 14, 1999 |
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RAM SWAROOP KATIYAR Vs. DIRECTOR OF EDUCATION SECONDARY
|
August 10, 1999 |
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RAM SWARUP Vs. STATE OF UTTAR PRADESH
|
December 7, 1999 |
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RAM SWARUP Vs. STATE OF UTTAR PRADESH
|
April 19, 1999 |
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RAM SWARUP Vs. BOARD OF REVENUE UTTAR PRADESH
|
April 8, 1999 |
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Ram Veer Singh Vs. STATE OF U P
|
December 17, 1999 |
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RAM VILAS GUPTA Vs. STATE OF U P
|
August 21, 1999 |
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RAMA DEVI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE JUNIOR DIVISION SHAHJAHANPUR
|
September 30, 1999 |
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RAMA KANT DIXIT Vs. STATE SERVICE TRIBUNAL
|
May 2, 1999 |
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RAMA NAND DWIVEDI Vs. STATE OF UTTAR PRADESH
|
March 31, 1999 |
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RAMA NAND PANDEY Vs. DIRECTOR HARIJAN EVAM SAMAJ KALYAN VIBHAG U P LUCKNOW
|
November 24, 1999 |
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RAMA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
September 15, 1999 |
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RAMA SHANKAR ALIAS DHUNNU Vs. STATE OF U P
|
May 28, 1999 |
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RAMA SHANKER BARNWAL Vs. STATE OF U P
|
October 7, 1999 |
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RAMA SHARMA Vs. PRESCRIBED AUTHORITY MAINPURI
|
August 3, 1999 |
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RAMAN Vs. STATE OF U P
|
October 28, 1999 |
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RAMBASI DEVI Vs. STATE OF U P
|
October 27, 1999 |
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RAMESH CHAND BAJAJ Vs. STATE OF U P
|
August 13, 1999 |
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RAMESH CHANDRA GUPTA Vs. SUSHILA DEVI
|
November 11, 1999 |
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RAMESH CHANDRA KULSHRESTHA Vs. ADDL DIRECTOR OF EDUCATION MADHYAMIK U P ALLAHABAD
|
August 4, 1999 |
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RAMESH CHANDRA MANGALIK Vs. STATE OF U P
|
December 15, 1999 |
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RAMESH CHANDRA PANDEY Vs. CENTRAL BANK OF INDIA
|
September 15, 1999 |
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RAMESH CHANDRA RAJPOOT Vs. STATE OF UTTAR PRADESH
|
March 22, 1999 |
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RAMESH CHANDRA SHARMA Vs. REGIONAL MANAGER U P S R T C ALIGARH
|
March 23, 1999 |
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RAMESH KUMAR GUPTA Vs. STATE
|
January 29, 1999 |
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RAMESH PRASADBISARJAN RAM KHANWAR Vs. MANAGER SHRI NARSINGH INTER COLLEGEDISTRICT INSPECTOR OF SCHOOLS
|
May 25, 1999 |
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RAMESH SINGH Vs. STATE OF U P
|
April 29, 1999 |
|
RAMESH THAKUR Vs. STATE OF U P
|
May 25, 1999 |
|
RAMESHWAR PRASAD GUPTA Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
August 21, 1999 |
|
RAMJI LAL Vs. STATE OF U P
|
November 3, 1999 |
|
RAMPAL SINGH Vs. STATE OF U P
|
September 28, 1999 |
|
RANBIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN AT ORAI
|
December 9, 1999 |
|
RANBIR SINGHS Vs. STATE OF UTTAR PRADESH
|
April 19, 1999 |
|
RANG NATH Vs. VITH ADDL DISTRICT JUDGE VARANASI
|
September 24, 1999 |
|
RANI DEVI Vs. BOARD OF REVENUE LUCKNOW
|
September 9, 1999 |
|
RANI DEVI Vs. BOARD OF REVENUE U P AT LUCKNOW
|
September 6, 1999 |
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RANJANA DEVI ALIAS SIRROS Vs. VIITH ADDITIONAL DISTRICT JUDGE MORADABAD
|
February 4, 1999 |
|
RANJEET Vs. DEPUTY DIRECTOR CONSOLIDATION BALLIA
|
March 19, 1999 |
|
RANJEET SINGH Vs. STATE OF UTTAR PRADESH
|
November 12, 1999 |
|
RANNO DEVI Vs. BOARD OF REVENUE
|
August 17, 1999 |
|
RANVEER Vs. STATE OF U P
|
April 23, 1999 |
|
RANVIR Vs. STATE OF U P
|
July 5, 1999 |
|
RANVIR SINGH Vs. STATE OF U P
|
April 28, 1999 |
|
RANVIR SINGH Vs. STATE OF UTTAR PRADESH
|
August 12, 1999 |
|
RASHID ALI Vs. STATE OF U P
|
November 11, 1999 |
|
RATAN KUMAR SINGH Vs. TEHSILDAR SADAR TEHSIL VARANASI
|
May 5, 1999 |
|
RATAN KUMAR SINGH Vs. TAHSILDAR SADAR VARANASI
|
May 26, 1999 |
|
RATAN LAL SHUKLA Vs. STATE OF UTTAR PRADESH
|
April 6, 1999 |
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RATIA DHIMAR ALIAS RATI RAM Vs. STATE OF U P
|
July 27, 1999 |
|
RATIBHAN SINGH Vs. STATE OF U P
|
April 2, 1999 |
|
RAVI KARAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 12, 1999 |
|
RAVINDRA Vs. STATE OF U P
|
April 15, 1999 |
|
RAVINDRA KUMAR Vs. DISTRICT MAGISTRATE AGRA
|
July 21, 1999 |
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RAVINDRA KUMAR AGRAHARI Vs. UNION OF INDIA
|
December 15, 1999 |
|
RAVINDRA KUMAR KAPOOR Vs. VII ADDL DISTRICT AND SESSIONS
|
April 9, 1999 |
|
RAVINDRA KUMAR SHARMA Vs. PREETI ARCHANA SHARMA
|
December 22, 1999 |
|
RAVINDRA NATH BANERJEE Vs. STATE OF U P
|
August 25, 1999 |
|
RAVINDRA NATH PANDEY Vs. STATE OF U P
|
February 22, 1999 |
|
RAVINDRA SINGH Vs. STATE OF UTTAR PRADESH
|
July 28, 1999 |
|
Ravindra Singh and Anr. Vs. State of U.P.
|
July 28, 1999 |
|
RAZIA KHATOON Vs. IXTH A D J KANPUR NAGAR
|
November 4, 1999 |
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REDIS MARKET VYVASAYEE SAMITI Vs. VARANASI VIKAS PRADHIKARAN
|
May 27, 1999 |
|
REGIONAL SECRETARY BOARD OF SECONDARY EDUCATION VARANASI Vs. AJAY SINGH
|
May 20, 1999 |
|
REKHA Vs. STATE OF U P
|
June 9, 1999 |
|
REKHA MEHROTRA Vs. XIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
August 17, 1999 |
|
RENAISSANCE FORUM ALLAHABAD Vs. UNION OF INDIA
|
May 28, 1999 |
|
RESHMA DEVI Vs. CIVIL JUDGE SENIOR DIVISION PRESCRIBED AUTHORITY AZAMGARH
|
March 23, 1999 |
|
RISHIPAL SINGH Vs. DY COMMISSIONER TRADE TAX GHAZIABAD
|
March 9, 1999 |
|
RIZWANA SAIF Vs. STATE OF U P
|
April 28, 1999 |
|
ROHTAS Vs. STATE OF UTTAR PRADESH
|
July 29, 1999 |
|
Rohtash Vs. State of U.P.
|
July 29, 1999 |
|
Rohtash Singh Vs. State of U P
|
March 23, 1999 |
|
ROLLIE KAUSER Vs. STATE OF U P
|
February 8, 1999 |
|
ROOBI Vs. RUPESH KUMAR GUPTA
|
September 30, 1999 |
|
ROOP RANI Vs. STATE OF U P
|
February 4, 1999 |
|
ROSHAN LAL Vs. STATE OF U P
|
September 13, 1999 |
|
ROSHAN LAL YADAV Vs. STATE OF U P
|
November 29, 1999 |
|
ROTAS KUMARS Vs. CANE COMMISSIONER
|
May 12, 1999 |
|
Rudra Dutt Vs. State of Uttar Pradesh
|
March 19, 1999 |
|
RUSTAM ALI Vs. DISTRICT JUDGE KANPUR
|
December 7, 1999 |
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RUTIBHAN SINGH Vs. STATE OF U P
|
April 15, 1999 |
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S C GUPTA Vs. COMMISSIONER OF INCOMETAX
|
November 17, 1999 |
|
S K D GOBL Vs. STATE OF U P
|
February 8, 1999 |
|
S K GUPTA AND CO Vs. INCOME TAX OFFICER
|
November 22, 1999 |
|
S K SINGH, DISTRICT JUDGE, BARABANKI Vs. STATE OF UTTAR PRADESH
|
January 12, 1999 |
|
S K VARSHNEY Vs. PRINCIPAL OUR LADY OF FATIMA HIGHER SECONDARY SCHOOL ALIGARH JJ
|
September 15, 1999 |
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S L KHER Vs. DISTRICT MAGISTRATE
|
July 26, 1999 |
|
S U BUILDERS Vs. VICE CHAIRMAN ALLAHABAD DEVELOPMENT AUTHORITY
|
December 14, 1999 |
|
S. CHARI Vs. R.K. KHATRI AND ANR.
|
October 14, 1999 |
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SABAL MAZDOOR MANCH Vs. STATE OF UTTAR PRADESH
|
March 17, 1999 |
|
SABIR HUSSAIN Vs. STATE OF U P
|
April 20, 1999 |
|
SABIR HUSSAIN Vs. STATE OF UTTAR PRADESH
|
August 5, 1999 |
|
SACHIDANAND SINGH Vs. STATE OF UTTAR PRADESH
|
July 30, 1999 |
|
SADA NAND MISRA Vs. STATE OF U P
|
September 23, 1999 |
|
SADANAND PANDEY Vs. MANAGING DIRECTOR UTTER PRADESH EXPORT CORPORATION LTD
|
March 17, 1999 |
|
SADDIQA KHATOON ALIAS SIDDIQUI KHATOON Vs. IIIRD ADDL DISTRICT JUDGE BAREILLY
|
September 2, 1999 |
|
SADDIQUE Vs. STATE
|
October 1, 1999 |
|
SADIQ ALL Vs. STATE
|
April 8, 1999 |
|
SAEEDUL HASAN HASHMI Vs. U P SUNNI CENTRAL BOARD
|
August 27, 1999 |
|
SAFIQ MOHAMMAD Vs. STATE OF U P
|
March 17, 1999 |
|
SAGHIR ABBAS Vs. VII ADDL DISTRICT JUDGE KANPUR NAGAR
|
February 19, 1999 |
|
SAHAB PRAKASH JADAUN AND OTHERS Vs. VITH ADDL. DISTRICT JUDGE, ETAWAH AND OTHERS
|
May 18, 1999 |
|
Sahadatullah Vs. Momina Khatun
|
January 18, 1999 |
|
SAHARA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1999 |
|
SAHARA INDIA SAVINGS & INVESTMENT CORPORATION LTD Vs. ASSTT CIT
|
October 15, 1999 |
|
SAHAVIR Vs. STATE OF U.P. AND ANR.
|
May 13, 1999 |
|
SAHEB SINGH Vs. DISTRICT CANE OFFICER SAHARANPUR
|
February 9, 1999 |
|
SAHKARI GANNA VIKAS SAMITI LTD Vs. STATE OF U P
|
January 28, 1999 |
|
Sahodra/Ramesh Mohan Vs. Ram Charan & Ors.
|
December 8, 1999 |
|
SAKET SAHKARI AWAS SAMITI LIMITED Vs. UNION OF INDIA
|
February 17, 1999 |
|
SAKHAWAT HUSAIN KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
August 25, 1999 |
|
SALEK CHAND Vs. STATE OF UTTAR PRADESH
|
September 15, 1999 |
|
SALIG RAM Vs. ADDITIONAL CIVIL JUDGE ALIGARH
|
May 11, 1999 |
|
SALIM AHMAD Vs. DISTRICT JUDGE SAHARANPUR
|
December 16, 1999 |
|
SALORA INTERNATIONAL LTD Vs. COMMR A OF CUS AND C EX
|
April 21, 1999 |
|
SALORA INTERNATIONAL LTD Vs. COMMR A CUS AND C EX
|
November 4, 1999 |
|
SAMAD KHAN Vs. STATE OF UTTAR PRADESH
|
May 17, 1999 |
|
SANDEEP KUMAR SONI Vs. STATE OF U P
|
May 20, 1999 |
|
SANDHYA GUPTA Vs. DISTRICT MAGISTRATE
|
February 19, 1999 |
|
SANGAM LAL GOPAL DAS Vs. SPL JUDGE ECONOMIC OFFENCES ALLAHABAD
|
April 16, 1999 |
|
SANJAI KUMAR Vs. SPECIAL ADDITIONAL DISTRICT JUDGE, BALLIA
|
April 21, 1999 |
|
SANJAI KUMAR JAISWAL Vs. STATE OF U P
|
May 13, 1999 |
|
SANJAI SINGH Vs. STATE OF UTTAR PRADESH
|
October 14, 1999 |
|
SANJAY AGARWAL Vs. NAGAR MAHAPALIKA ALLAHABAD
|
April 20, 1999 |
|
SANJAY ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1999 |
|
SANJAY KUMAR GIRI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 30, 1999 |
|
SANJAY KUMAR SINGH Vs. STATE OF U P
|
November 26, 1999 |
|
SANJEEV DEEWAN Vs. STATE OF UTTAR PRADESH
|
May 12, 1999 |
|
SANJEEV KUMARS Vs. STATE OF UTTAR PRADESH
|
January 29, 1999 |
|
SANKATHA PRASAD Vs. INCHARGE OFFICER PROPERTY KANPUR DEVELOPMENT AUTHORITY KANPUR NAGAR
|
January 16, 1999 |
|
SANKATHA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
August 27, 1999 |
|
SANT GYANESHWAR SWAMI SADANAND JI PARAMHANS Vs. STATE
|
September 8, 1999 |
|
SANT KABIR FOOD PRODUCT Vs. STATE OF UTTAR PRADESH
|
July 21, 1999 |
|
SANT KUMAR Vs. COLLECTOR SAHARANPUR
|
April 7, 1999 |
|
SANT RAM Vs. STATE OF U P
|
July 16, 1999 |
|
SANT SINGH Vs. DISTRICT MAGISTRATE VARANASI
|
December 6, 1999 |
|
SANTOO Vs. STATE
|
April 26, 1999 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
July 23, 1999 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
June 9, 1999 |
|
SANTOSH KUMAR Vs. STATE OF U P
|
August 25, 1999 |
|
SANTOSH KUMAR SHUKLA Vs. STATE
|
February 4, 1999 |
|
SANTOSH KUMAR TRIPATHI Vs. CHIEF ENGINEER ADHISTHAN ANUBHAG E4 KH IRRIGATION DEPARTMENT OF U P
|
October 27, 1999 |
|
SANTOSHI ENTERPRISES Vs. COMMISSIONER (APPEALS) CUS & C EX GHAZIABAD
|
October 13, 1999 |
|
SAPA ELECTRONICS PVT LTD Vs. UNION OF INDIA UOI
|
December 14, 1999 |
|
SARADA STEELS INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 1999 |
|
SARAMMA P V Vs. CHIEF MEDICAL OFFICER KANPUR NAGAR
|
July 15, 1999 |
|
SARASWATI PRASADS Vs. STATE OF UTTAR PRADESH
|
March 10, 1999 |
|
SARAYA SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1999 |
|
SARDAR AHAMAD KHAN Vs. DISTRICT MAGISTRATE KANPUR NAGAR KANPUR
|
September 8, 1999 |
|
SARDAR HARMEET SINGH Vs. STATE
|
October 6, 1999 |
|
SARDAR PRITAM SINGH DECD Vs. SARDAR PRAKASH SINGH
|
July 23, 1999 |
|
SARITA SINGH Vs. STATE OF U P
|
July 8, 1999 |
|
SARJAHAN Vs. MAQBOOL
|
August 12, 1999 |
|
SARJU Vs. STATE OF U P
|
September 9, 1999 |
|
Sarkar Vs. Krishna Pal
|
October 28, 1999 |
|
SARLA TALWAR Vs. STATE OF U P
|
October 28, 1999 |
|
SAROJ DEVI Vs. STATE OF U P
|
May 21, 1999 |
|
SAROJ WALIA Vs. IIND ADDL DISTRICT JUDGE SAHARANPUR
|
April 23, 1999 |
|
SARTAJ Vs. STATE OF U P
|
November 24, 1999 |
|
SARTAJ ALI Vs. STATE OF U P
|
December 7, 1999 |
|
SARVAJEET SINGH Vs. DIRECTOR OF EDUCATION MADHYAMIK
|
January 28, 1999 |
|
SATISH CHANDRA KUDESIA Vs. STATE OF UTTAR PRADESH
|
January 20, 1999 |
|
SATISH KUMAR SHUKLA Vs. STATE OF U.P. AND OTHERS
|
November 18, 1999 |
|
SATRUGHAN TRIPATHI Vs. HONBLE THE CHIEF JUSTICE HIGH COUSRT ALLAHBAD
|
October 14, 1999 |
|
SATYA DEO SINGH Vs. CHIEF ELECTORAL OFFICER U P LUCKNOW
|
September 27, 1999 |
|
SATYA NARAIN Vs. RAVI NATH DEAD
|
July 5, 1999 |
|
SATYA NARAIN RAWAT Vs. STATE OF U P
|
April 21, 1999 |
|
SATYA NARAIN SANGAM LAL Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1999 |
|
SATYA NARAIN SINGH Vs. INDUSTRIAL TRIBUNAL
|
January 8, 1999 |
|
SATYA PAL Vs. STATE OF UTTAR PRADESH
|
September 17, 1999 |
|
SATYA PAL SINGHS Vs. STATE OF UTTAR PRADESH
|
September 30, 1999 |
|
SATYA PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
|
April 16, 1999 |
|
SATYA RAM YADAV Vs. DEPUTY MANAGING DIRECTOR U P
|
July 16, 1999 |
|
SATYAPRIYA SONKAR Vs. SUPERINTENDENT CENTRAL JAIL NAINI
|
October 15, 1999 |
|
SATYENDRA NATH MISHRA Vs. U P PUBLIC SERVICE TRIBUNAL U P AT LUCKNOW
|
September 27, 1999 |
|
SATYENDRA PRATAP SINGH Vs. ALLAHABAD KSHETRIYA GRAMIN BANK ALLAHABAD
|
October 26, 1999 |
|
SAUDUL AZEEZ Vs. DISTRICT JUDGE GORAKHPUR
|
September 21, 1999 |
|
SAVITRI GUPTA Vs. VTH ADDL DISTT JUDGE KANPUR NAGAR
|
February 3, 1999 |
|
SAZIDS Vs. COMMISSIONER OF CONSOLIDATION
|
July 16, 1999 |
|
SECTION OFFICER BROTHERHOOD Vs. STATE OF UTTAR PRADESH
|
November 22, 1999 |
|
SECURITY PRINTERS OF INDIA P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1999 |
|
SEEMA SRIVASTAVA Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD
|
September 17, 1999 |
|
SETHAL Vs. STATE OF U P
|
May 20, 1999 |
|
SEWARAM Vs. DISTRICT JUDGE, DEHRADUN AND ANR.
|
September 21, 1999 |
|
SHABIH AHMAD Vs. DIRECTOR PERSONAL O N G C LTD
|
September 7, 1999 |
|
Shaffiullah Vs. State of U.P.and Others
|
October 28, 1999 |
|
Shaffiullah Vs. State of U.P.and Others
|
October 28, 1999 |
|
SHAFI AHMAD Vs. IIND ADDITIONAL DISTRICT JUDGE BAREILLY
|
July 22, 1999 |
|
SHAFIQ AHMAD Vs. STATE OF UTTAR PRADESH
|
May 17, 1999 |
|
SHAFQAT HUSSAIN Vs. DISTRICT JUDGE MORADABAD
|
August 20, 1999 |
|
SHAHABUDDIN Vs. STATE OF U P
|
September 7, 1999 |
|
SHAHABUDDIN Vs. STATE OF U P
|
March 19, 1999 |
|
SHAHADAT Vs. STATE OF UTTAR PRADESH
|
September 30, 1999 |
|
SHAHJAHAN Vs. VTH ADDL DISTRICT JUDGE MEERUT
|
November 24, 1999 |
|
SHAHMAL Vs. DHARAMWATI
|
September 30, 1999 |
|
SHAHZADE Vs. ADDITIONAL DISTRICT JUDGE
|
July 27, 1999 |
|
SHAIIESH KUMAR LAL Vs. STATE OF U P
|
April 7, 1999 |
|
SHAILESH KUMAR LAL Vs. STATE OF UTTAR PRADESH
|
April 7, 1999 |
|
SHAILESHWAR NATH SINGH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 11, 1999 |
|
Shakeel @ Pappoo and Anr. Vs. State of U.P.
|
July 27, 1999 |
|
SHAKEEL AHMAD KHAN Vs. STATE OF U P
|
December 21, 1999 |
|
SHAKEEL ALIAS PAPPOO Vs. STATE OF UTTAR PRADESH
|
July 27, 1999 |
|
SHAKEELA BEGUM Vs. SENIOR SUPERINTENDENT OF POLICE MORADABAD
|
July 19, 1999 |
|
Shakhraj and Ors.,Sakunti Devi Vs. State,Ballu & Ors.
|
August 20, 1999 |
|
Shakhroj Vs. State of U P
|
August 20, 1999 |
|
SHAKIR Vs. STATE OF U P
|
February 9, 1999 |
|
SHAKUNTALA AGRAWAL Vs. DISTRICT JUDGE KANPUR
|
January 6, 1999 |
|
SHAKUNTALA DEVI Vs. DISTRICT JUDGE SAHARANPUR
|
August 9, 1999 |
|
SHAKUNTALA DEVI (SMT.) Vs. RAM SEWAK AND ORS.
|
October 27, 1999 |
|
Shakuntala Sharma and Ors. Vs. State of U.P.& Ors.
|
October 29, 1999 |
|
SHALL AGARWAL SMT Vs. IIIRD ADDL DISTRICT JUDGE ALLAHABAD
|
September 2, 1999 |
|
SHAM SHUDDIN KHAN Vs. STATE OF UTTAR PRADESH
|
April 25, 1999 |
|
SHAMBHOO SHANKER AWASTHI Vs. RAM GOPAL TIWARI
|
October 4, 1999 |
|
SHAMSHAD AHMAD Vs. DISTRICT JUDGE DEHRADUN
|
October 27, 1999 |
|
SHAMSHAD AHMAD KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS KUSHINAGAR
|
September 30, 1999 |
|
SHAMSHAD ALI Vs. DIRECTOR POLICERADIO U P POLICE
|
December 8, 1999 |
|
SHAMSHAD ALL KHAN Vs. STATE OF U P
|
July 28, 1999 |
|
SHAMSHAD KHAN Vs. SPL
|
May 10, 1999 |
|
SHAMSHER SINGH Vs. STATE OF U P
|
August 3, 1999 |
|
SHAMSUL BARI Vs. SECOND ADDL DISTRICT JUDGE BIJNOR
|
January 4, 1999 |
|
SHANKAR ALIAS SURENDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
December 8, 1999 |
|
SHANKAR SAHU Vs. STATE OF UTTAR PRADESH
|
April 30, 1999 |
|
SHANKAR SINGH YADAV Vs. STATE OF UTTAR PRADESH
|
November 18, 1999 |
|
SHANKER DAYAL Vs. STATE OF U P
|
January 29, 1999 |
|
SHANKER LAL AND MOHAN LAL (IN JAIL) Vs. STATE OF U.P.
|
March 18, 1999 |
|
SHANKER LAL DEAD Vs. RENT CONTROL AND EVICTION OFFICER ALIGARH
|
August 2, 1999 |
|
SHANKER NATH DAS Vs. STATE OF U P
|
December 1, 1999 |
|
SHANKER SAHU Vs. STATE OF U P
|
April 30, 1999 |
|
SHANKER SINGH Vs. IST A D J GORAKHPUR
|
April 21, 1999 |
|
SHANKER SINGH Vs. STATE OF U P
|
March 8, 1999 |
|
SHANKER TRADERS Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1999 |
|
SHANTA PRASAD Vs. SOMARU
|
May 19, 1999 |
|
SHANTA SHARMA Vs. STATE OF UTTAR PRADESH
|
May 5, 1999 |
|
SHANTANAND CHELA SHAMBHU DEV Vs. BOARD OF REVENUE ALLAHABAD
|
March 16, 1999 |
|
SHANTI DEVI Vs. RENT CONTROL AND EVICTION OFFICER
|
November 5, 1999 |
|
SHANTI DEVI Vs. STATE OF U P
|
November 16, 1999 |
|
SHANTI DEVI Vs. HUKUM CHAND
|
October 8, 1999 |
|
SHANTI ENTERPRISES BADAUN Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
|
December 16, 1999 |
|
SHANTI SWARUP GUPTA Vs. FIRST ADDITIONAL DISTRICT JUDGE
|
August 5, 1999 |
|
SHANTI TYAGI Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
August 31, 1999 |
|
SHARDA DEVI Vs. CHAMELA DEVI
|
October 6, 1999 |
|
SHARDA DEVI Vs. DISTRICT JUDGE MIRZAPUR
|
January 6, 1999 |
|
SHARDA PRADESH MISHRA Vs. ASSISTANT GENERAL MANAGER UNION BANK OF INDIA
|
November 17, 1999 |
|
SHARDA SAHAYAK SAMADESH KSHETTRA VIKAS NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1999 |
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SHARIF HASAN ALIAS SHARIFUL HASAN Vs. III ADDL DISTRICT JUDGE GORAKHPUR
|
May 24, 1999 |
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SHARMISHTHA SRIVASTAVA Vs. VICECHANCELLOR DEAN DAYAL UPADHAYAYA UNIVERSITY GORAKHPUR
|
November 2, 1999 |
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SHASHI BALA MISRA Vs. KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ORS.
|
August 6, 1999 |
|
SHASHI DUTT PANDEY Vs. BALESHWAR TYAGI MINISTER OF STATE BASIC EDUCATION U P
|
July 15, 1999 |
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SHATRUGHAN TRIPATHI Vs. CHIEF JUSTICE ALLAHABAD HIGH COURT ALLY
|
October 14, 1999 |
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SHEELA Vs. STATE OF U P
|
May 5, 1999 |
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SHEELA DWIVEDI Vs. BASIC SHIKSHA ADHIKARI
|
December 21, 1999 |
|
SHEESH RAM Vs. HARBANSH
|
June 24, 1999 |
|
SHEETLA PRASAD TIWARI Vs. GENERAL MANAGER KANPUR ELECTRICITY SUPPLY UNDERTAKING
|
July 6, 1999 |
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SHEO BACHAN Vs. STATE OF U P
|
January 27, 1999 |
|
Sheo Bachan and Ors. Vs. State of U.P.
|
January 27, 1999 |
|
SHEO LAL Vs. STATE OF UTTAR PRADESH
|
December 16, 1999 |
|
SHEO NATH GUPTA Vs. PRAMOD KUMAR MISRA
|
October 5, 1999 |
|
SHEO NATH PRASAD GUPTA Vs. DISTRICT JUDGE KANPUR
|
January 28, 1999 |
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SHEO PRAKASH MISHRA CIVIL JUDGE Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 17, 1999 |
|
SHEO PRATAP SINGH Vs. IX ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR NAGAR
|
September 24, 1999 |
|
SHEO RAJ PRASAD Vs. STATE OF U P
|
September 30, 1999 |
|
SHER BAHADUR SINGH Vs. BOARD OF REVENUE ALLAHABAD
|
August 23, 1999 |
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SHITLA PRASAD DUBEY Vs. STATE OF UTTAR PRADESH
|
March 12, 1999 |
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SHITLA PRASAD SINGH Vs. COMMISSIONER VARANASI ADHYAKSH VARANASI VIKAS PRADHIKARAN
|
July 12, 1999 |
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SHIV BARAN SINGH Vs. COLLECTOR ALLAHABAD
|
December 10, 1999 |
|
SHIV CHARAN Vs. IIND ADDL DISTT JUDGE MEERUT
|
November 29, 1999 |
|
SHIV CHARAN Vs. BABU SINGH
|
October 7, 1999 |
|
SHIV CHARAN Vs. STATE
|
April 2, 1999 |
|
SHIV JOR PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
April 19, 1999 |
|
SHIV KUMAR Vs. STATE OF UTTAR PRADESH
|
January 25, 1999 |
|
SHIV KUMAR GUPTA ALIAS RAJU Vs. STATE OF U P
|
March 10, 1999 |
|
SHIV KUMAR MUKHYA ARAKSHI Vs. STATE OF UTTAR PRADESH
|
May 7, 1999 |
|
SHIV MURAT Vs. STATE OF U P
|
January 28, 1999 |
|
SHIV MURTI SHARMA Vs. VI ADDITIONAL DISTRICT JUDGE KANPUT
|
February 10, 1999 |
|
SHIV NATH Vs. STATE OF U P
|
May 15, 1999 |
|
SHIV NATH SETH Vs. STATE OF U P
|
November 24, 1999 |
|
SHIV NAYAK PANDEY Vs. STATE OF U P
|
December 9, 1999 |
|
SHIV POOJAN RAI Vs. KAMLA RAI
|
August 23, 1999 |
|
SHIV PRASAD Vs. STATE OF U P
|
October 23, 1999 |
|
SHIV PRASAD SRIVASTAVA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 24, 1999 |
|
SHIV PRATAP SINGH Vs. DISTRICT MAGISTRATE ADDITITIONAL DISTRICT MAGISTRATE ETAWAH
|
September 28, 1999 |
|
SHIV PRATAP SINGH Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
November 16, 1999 |
|
SHIV RAJ SINGH Vs. BOARD OF BASIC EDUCATION U P ALLAHABAD
|
October 12, 1999 |
|
SHIV RAM DAS CHELAS Vs. SUBHASH CHANDRA
|
April 2, 1999 |
|
SHIV RAM SINGH Vs. STATE
|
May 28, 1999 |
|
SHIV SHANKER SINGH Vs. STATE OF U P
|
February 20, 1999 |
|
SHIV SHANKERJI MAHARAJ BIRAJMAN MANDIR AND DHARMSHALA Vs. THE SPECIAL JUDGE, ALIGARH AND OTHERS
|
November 12, 1999 |
|
SHOBH NATH GAUTAM Vs. STATE OF U P
|
December 8, 1999 |
|
SHOBHA CHATURVEDI Vs. UNION OF INDIA
|
April 6, 1999 |
|
SHOBHA RANI Vs. IVTH ADDITIONAL DISTRICT JUDGE FAIZABAD
|
November 30, 1999 |
|
SHOBHA SENGAR Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1999 |
|
SHOBHA SHARMA Vs. STATE OF U P
|
July 13, 1999 |
|
SHOKAT ALI Vs. VITH ADDL DISTRICT JUDGE BULANDSHAHR
|
August 16, 1999 |
|
SHREE KANT SHUKLA ALIAS AMAR Vs. STATE OF U P AND OTHERS
|
November 12, 1999 |
|
SHREE NATHJI TRADING MUZAFFARNAGAR Vs. IXTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
February 11, 1999 |
|
SHRI BEHARI ASHRAM Vs. VTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
|
November 24, 1999 |
|
SHRI CHANDRA GUPTA Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
|
August 16, 1999 |
|
SHRI RAM Vs. BOARD OF REVENUE U P LUCKNOW
|
March 31, 1999 |
|
SHRI RAM Vs. STATE OF UTTAR PRADESH
|
August 10, 1999 |
|
SHRI RAM AWASTHI Vs. STATE OF UTTAR PRADESH
|
April 17, 1999 |
|
SHYAM BIHARI LAL SHARMA Vs. RENT CONTROL AND EVICTION OFFICER, MATHURA AND OTHERS
|
November 26, 1999 |
|
SHYAM BIHARI PASI Vs. STATE OF U P
|
February 24, 1999 |
|
SHYAM BIRI WORKS (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
September 27, 1999 |
|
SHYAM MANOHAR & SONS Vs. DISTRICT MAGISTRATE
|
March 12, 1999 |
|
SHYAM NARAIN YADAV Vs. STATE OF U P
|
February 23, 1999 |
|
SHYAM PRAKASH Vs. IIND SPECIAL A.D.J.
|
August 17, 1999 |
|
SHYAM STONE CO CHOPAN Vs. DISTRICT MAGISTRATE SONBHADRA
|
April 21, 1999 |
|
SHYAM SUNDAR JALAN Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1999 |
|
SHYAM SUNDER Vs. STATE OF U P
|
May 10, 1999 |
|
SHYAM SUNDER Vs. STATE OF U P
|
September 15, 1999 |
|
SHYAM SUNDER Vs. 9TH ADDL. DISTRICT JUDGE, ALIGARH AND OTHERS
|
April 7, 1999 |
|
SHYAM SUNDER AGRAWAL Vs. STATE OF U P
|
November 29, 1999 |
|
SHYAM SUNDER MISRA Vs. LABOUR COURT LUCKNOW
|
February 23, 1999 |
|
SHYAMA CHARAN Vs. SHAYAMA CHARAN
|
February 9, 1999 |
|
SIDCO LEATHERS LTD Vs. STATE OF ALLAHABAD
|
February 24, 1999 |
|
SIRAJ UDDIN Vs. STATE OF U P
|
August 13, 1999 |
|
SIRI Vs. STATE OF U.P.
|
February 5, 1999 |
|
SITA Vs. STATE OF UTTAR PRADESH
|
December 23, 1999 |
|
SITA RAM Vs. EXECUTIVE ENGINEER IRRIGATION
|
July 27, 1999 |
|
SITA RAM AND ONKAR NATH Vs. IVTH ADDITIONAL DISTRICT JUDGE ETAWAH
|
March 27, 1999 |
|
SITARAM ALIAS BABA Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
|
October 11, 1999 |
|
SMT. ANGURI Vs. ADDITIONAL COMMISSIONER
|
October 14, 1999 |
|
SMT. BHAGWATI Vs. STATE OF U.P. AND OTHERS
|
September 23, 1999 |
|
SMT. GEETA DEVI Vs. STATE OF U.P.
|
July 7, 1999 |
|
SMT. JASRASI DEVI Vs. RAM SUNDER
|
April 5, 1999 |
|
SMT. JEENAT KHAN Vs. DISTRICT JUDGE, JHANSI AND ORS.
|
September 1, 1999 |
|
SMT. LEELAWATI Vs. ADDITIONAL DISTRICT JUDGE, (UTTARAKHAND MATTERS) AND ORS.
|
May 28, 1999 |
|
SMT. SALOCHANA Vs. VITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANO
|
February 26, 1999 |
|
SMT. SARVADA DEVI AND OTHERS Vs. VIIITH DISTRICT JUDGE, ALIGARH AND OTHERS
|
May 25, 1999 |
|
SMT. USHA TRIPATHI Vs. DINESH KUMAR TRIPATHI
|
March 16, 1999 |
|
SOBRA Vs. STATE OF U P
|
July 26, 1999 |
|
SOHAN LAL Vs. STATE OF UTTAR PRADESH
|
December 8, 1999 |
|
Sohan Lal Vs. State of U.P.
|
June 11, 1999 |
|
Sohan Lal and Ors. Vs. State of U.P.
|
December 6, 1999 |
|
SOHAN LAL UMRAWO Vs. SACHIV MAHAPRABANDHAK FATEHPUR DISTRICT COOPERATIVE BANK LTD
|
July 23, 1999 |
|
SOHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 30, 1999 |
|
SOKHA SINGH Vs. STATE OF U P
|
September 28, 1999 |
|
SOMESHWAR AND NAGESHWAR (IN JAIL) Vs. STATE
|
May 6, 1999 |
|
SONEY Vs. STATE
|
April 26, 1999 |
|
Sonpatti Vs. Vidyakant
|
January 28, 1999 |
|
SONU TANDON (SMT.) Vs. AJEET KUMAR JAIN AND ANR.
|
November 22, 1999 |
|
SORAN LAL Vs. STATE OF U P
|
June 11, 1999 |
|
SQUADRON LEADER H S KULSHRESTHA Vs. UNION OF INDIA
|
March 24, 1999 |
|
SRI CHUNUBAD Vs. DISTRICT JUDGE BANDA
|
May 4, 1999 |
|
SRI KANT Vs. JUDICIAL MAGISTRATE III SAHARANPUR
|
January 12, 1999 |
|
SRI MAHADEVJI SRI HANUMANJI Vs. STATE OF U P
|
September 22, 1999 |
|
SRI NATH PANDEY Vs. PRESCRIBED AUTHORITY AND ORS.
|
November 25, 1999 |
|
SRI RAM Vs. STATE OF U P
|
August 10, 1999 |
|
SRI RAM AVASTHI Vs. STATE OF U P
|
April 17, 1999 |
|
SRI SHOE PRAKASH MISRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 17, 1999 |
|
SRIPAL SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
October 15, 1999 |
|
STALLION SHOX LIMITED Vs. ADDITIONAL LABOUR COMMISSIONER U P GHAZIABAD
|
May 3, 1999 |
|
STATE Vs. RAM DEO
|
April 29, 1999 |
|
STATE Vs. KAMAL NARAYAN SINGH
|
May 28, 1999 |
|
STATE Vs. IBRAHIM
|
September 28, 1999 |
|
State Vs. Ram Nihore
|
December 14, 1999 |
|
STATE BANK OF INDIA Vs. SRI RAM KISHORE VARSAIYA
|
December 22, 1999 |
|
STATE BANK OF INDIA Vs. RAM CHANDRA DUBEY
|
April 5, 1999 |
|
STATE OF KARNATAKA Vs. GURUNATH
|
July 13, 1999 |
|
STATE OF U P Vs. ASSISTANT DIRECTOR OF CONSOLIDATION BAREILLY CAMP AT SHANJAHANPUR AND
|
April 5, 1999 |
|
State of U P Vs. Daya Ram
|
February 4, 1999 |
|
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V MEERUT
|
July 27, 1999 |
|
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT VARANASI
|
April 29, 1999 |
|
STATE OF U P Vs. RAJENDRA KUMAR
|
September 28, 1999 |
|
STATE OF U P Vs. DILEY RAM
|
September 18, 1999 |
|
STATE OF U P Vs. CHAND SEN
|
September 7, 1999 |
|
STATE OF U P Vs. NAURTU SINGH
|
December 6, 1999 |
|
STATE OF U P Vs. RAMAGYA CHAUBEY
|
November 25, 1999 |
|
STATE OF U P Vs. RAM DAYAL JAGGU
|
November 19, 1999 |
|
STATE OF U P Vs. DEEPAK VAISH ADULT
|
November 6, 1999 |
|
STATE OF U P Vs. HARI PAL SINGH
|
December 23, 1999 |
|
STATE OF U P Vs. STATE PUBLIC SERVICE TRIBUNAL
|
December 17, 1999 |
|
STATE OF U PS Vs. U P PUBLIC SERVICE TRIBUNAL NO II LUCKNOW
|
September 9, 1999 |
|
STATE OF U R Vs. SRI OM PRAKASH
|
September 1, 1999 |
|
State of U.P. Vs. Chhotey
|
November 30, 1999 |
|
State of U.P. Vs. Noor Hasan & Ors.
|
December 13, 1999 |
|
STATE OF U.P. AND ORS. Vs. RAVI PRAKASH SAXENA AND ANR.
|
September 2, 1999 |
|
STATE OF UTTAR PRADESH Vs. HARIPAL SINGH
|
December 23, 1999 |
|
STATE OF UTTAR PRADESH Vs. AVADHESH KUMAR SRIVASTAVA
|
September 1, 1999 |
|
STATE OF UTTAR PRADESH Vs. DOON YDYOG P LTD
|
September 1, 1999 |
|
STATE OF UTTAR PRADESH Vs. PAWAN KUMAR TEWARI
|
August 27, 1999 |
|
STATE OF UTTAR PRADESH Vs. RAMESH
|
August 23, 1999 |
|
STATE OF UTTAR PRADESH Vs. MOHSIN ALI
|
October 11, 1999 |
|
STATE OF UTTAR PRADESH Vs. KAMAL NARAYAN SINGH
|
November 2, 1999 |
|
STATE OF UTTAR PRADESH Vs. R P GOEL
|
December 8, 1999 |
|
STATE OF UTTAR PRADESH Vs. RAMADHAR RAM
|
May 5, 1999 |
|
STATE OF UTTAR PRADESH Vs. RAJENDRA SINGH CHAUDHARY
|
July 27, 1999 |
|
STATE OF UTTAR PRADESH Vs. TEK CHAND
|
August 4, 1999 |
|
STATE OF UTTAR PRADESH Vs. SHAKUNTALA SHUKLA S I POLICE
|
July 9, 1999 |
|
STATE OF UTTAR PRADESH Vs. PRAMOD KUMAR
|
July 6, 1999 |
|
STATE OF UTTAR PRADESH Vs. RAVINDRA NATH RAI
|
February 3, 1999 |
|
STATE OF UTTAR PRADESH Vs. AKSHEY KUMAR
|
February 26, 1999 |
|
STATE OF UTTAR PRADESH Vs. OM PRAKASH SHARMA
|
February 26, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. HARBHAJAN SINGH
|
April 19, 1999 |
|
SUBEDAR YADAV Vs. STATE OF UTTAR PRADESH
|
July 14, 1999 |
|
SUBHARTI K K B CHARITABLE TRUST Vs. UNION OF INDIA
|
November 5, 1999 |
|
SUBHAS GANGUII AGRA Vs. INDUSTRIAL TRIBUNAL AGRA
|
April 9, 1999 |
|
SUBHAS GANGULY Vs. INDUSTRIAL TRIBUNAL AGRA
|
April 7, 1999 |
|
SUBHASH CHAND Vs. XIIITH ADDL DISTRICT JUDGE GHAZIABAD
|
September 1, 1999 |
|
SUBHASH CHANDRA SHARMA Vs. MANAGING DIRECTOR U P CO OP SPG MILS FEDERATION LTD
|
September 7, 1999 |
|
SUBHASH CHANDRA SRIVASTAVA Vs. GORAKHPUR DEVELOPMENT AUTHORITY GORAKHPUR
|
May 27, 1999 |
|
SUDESH JAIN Vs. UNION OF INDIA UOI
|
June 28, 1999 |
|
SUDHA RANI GARG Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
December 22, 1999 |
|
SUDHAKAR Vs. RAGHUVENDRA NARAIN DIXIT
|
October 5, 1999 |
|
SUDHAKAR RAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE VARANASI
|
April 19, 1999 |
|
SUDHANSU KUMAR Vs. VICE CHAIRMAN VARANASI DEVELOPMENT AUTHORITY
|
February 23, 1999 |
|
SUJAN Vs. STATE OF U P
|
January 27, 1999 |
|
SUKH DEV PRASAD PURI Vs. CANARA BANK
|
July 23, 1999 |
|
SUKH LAL Vs. JUDGE FAMILY COURT GORAKHPUR
|
October 8, 1999 |
|
SUKHBINDER SINGH PANNU Vs. ADHYAKSHA NAGAR PALIKA PARISHAD SAHARANPUR
|
May 13, 1999 |
|
SUKHBIR Vs. STATE OF U P
|
September 16, 1999 |
|
SUKHBIR SINGH Vs. IIND ADDITIONAL DISTRICT JUDGE
|
September 7, 1999 |
|
SUKHBIR SINGH Vs. STATE
|
November 17, 1999 |
|
SUKHDEV SINGH AND ORS. Vs. STATE OF PANJAB
|
May 6, 1999 |
|
SUKHVIR SINGH Vs. STATE OF U P
|
February 23, 1999 |
|
SUKKI Vs. U P AVAS VIKAS PARISHAD LUCKNOW
|
February 8, 1999 |
|
SUMAN UPADHYAY Vs. STATE OF UTTAR PRADESH
|
May 27, 1999 |
|
SUMER CHAND Vs. STATE OF U P
|
February 3, 1999 |
|
SUMITRA DEVI Vs. FIRST ADDL DISTRICT JUDGE BASTI
|
May 19, 1999 |
|
SUMMARI Vs. COLLECTOR DISTRICT SANT RAVIDAS NAGAR BHADOHI
|
February 5, 1999 |
|
SUNANDA CHOUDHARI Vs. DISTRICT INSPECTRESS OF SCHOOLS VARANASI
|
April 22, 1999 |
|
Sunder Vs. State
|
September 27, 1999 |
|
SUNEETA TEWARI Vs. U P COUNCIL OF AGRICULTURAL RESEARCH
|
October 12, 1999 |
|
SUNIL Vs. STATE OF U P
|
February 22, 1999 |
|
SUNIL KUMAR SHARMA Vs. CHAIRMAN MUZAFFAR NAGAR KSHETIRYA GRAMIN BANK
|
November 17, 1999 |
|
SUNIL KUMAR SRIVASTAVA Vs. REGIONAL MANAGER U P S R T C VARANASI
|
January 8, 1999 |
|
SUNIL KUMAR TYAGI Vs. UTTAR PRADESH KHADI AND VILLAGE INDUSTRY BOARD
|
April 22, 1999 |
|
SUNIL PASWAN Vs. STATE OF UTTAR PRADESH
|
February 25, 1999 |
|
SUNIL YADAV Vs. STATE OF U P
|
March 23, 1999 |
|
SUNITA RANI Vs. XVIIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
June 9, 1999 |
|
SUNITA RANI Vs. XVIIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
September 6, 1999 |
|
SUNITA SINGHS Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD AND
|
February 26, 1999 |
|
SUNITA YADAV Vs. STATE OF U P
|
October 7, 1999 |
|
SUPER CASSETTES INDUS LTD Vs. COMMISSIONER OF C EX
|
April 22, 1999 |
|
SUPER ELECTRONICS Vs. COMMISSIONER OF C EX
|
May 4, 1999 |
|
SUPRABHA V SAHAI DR MRS Vs. SECRETARY UNIVERSITY GRANTS COMMISSION
|
September 16, 1999 |
|
SURAJ BALI KATIYAR DECD Vs. STATE OF U P
|
November 29, 1999 |
|
Suraj Pal Singh Vs. STATE OF U P
|
August 10, 1999 |
|
Suraj Pal Singh and Ors. Vs. State of U.P.
|
August 10, 1999 |
|
SURENDRA KUMAR SHARMA Vs. SUB INSPECTOR RAM DARSH RAM
|
May 17, 1999 |
|
SURENDRA NATH TEWARI Vs. DISTRICT MAGISTRATE KHERI
|
May 21, 1999 |
|
SURENDRA NATH TRIVEDI Vs. STATE OF U P
|
April 21, 1999 |
|
SURENDRA PAL Vs. STATE OF U P
|
January 13, 1999 |
|
SURENDRA PRASAD Vs. U P COOPERATIVE SUGAR FACTORY FEDERATION
|
March 30, 1999 |
|
SURENDRA SINGH Vs. STATE OF U P
|
September 13, 1999 |
|
SURENDRA SINGH Vs. DISTRICT JUDGE PRABHARI ADHIKARI KANPUR NAGAR
|
September 20, 1999 |
|
SURESH CHAND Vs. STATE OF U P
|
April 7, 1999 |
|
SURESH CHAND Vs. STATE OF U P
|
July 28, 1999 |
|
SURESH CHANDRA Vs. SHOBHA RAM
|
December 10, 1999 |
|
SURESH CHANDRA GUPTA Vs. DISTRICT MAGISTRATE TILHAR SHAHJAHANPUR
|
May 20, 1999 |
|
SURESH CHANDRA JATAV Vs. CHAIRMAN DISTRICT BOARD ETAWAH
|
September 15, 1999 |
|
SURESH CHANDRA JAUHARI Vs. STATE OF U P
|
September 1, 1999 |
|
SURESH CHANDRA MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS JHANSI
|
December 20, 1999 |
|
SURESH CHANDRA SHARMA Vs. INDRA KUMARI SHARMA
|
April 9, 1999 |
|
SURESH KUMAR Vs. DIRECTOR OF EDUCATION BASIC U P LUCKNOW
|
December 8, 1999 |
|
SURESH KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
August 4, 1999 |
|
SURESH PAL SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
|
May 6, 1999 |
|
SURESHWATI Vs. STATE OF U P
|
June 24, 1999 |
|
SURJA DEVI Vs. KRISHNA
|
April 21, 1999 |
|
SURVEY KANOONGO SANGH Vs. STATE OF U P
|
May 12, 1999 |
|
SURVEY KANOONGO SANGH KAIMOOR SARVEKSHAN BANDOBAST AGENCY SONBHADRA AND Vs. STATE OF UTTAR PRADESH
|
March 18, 1999 |
|
SURYA PRASAD Vs. STATE OF U P
|
April 26, 1999 |
|
SURYAMANI SINGH ALIAS JHILMIT SINGH Vs. STATE OF UTTAR PRADESH
|
December 22, 1999 |
|
SUSHIL KUMAR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE HAPUR
|
September 20, 1999 |
|
SUSHIL KUMAR KULSHRESTHA Vs. SADHANA
|
September 22, 1999 |
|
SUSHIL KUMAR MISHRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P. AND OTHERS
|
October 5, 1999 |
|
SUSHIL KUMAR SRIVASTAVA ADV Vs. STATE OF UTTAR PRADESH
|
January 28, 1999 |
|
SUSHIL MOONCHH SUSHIL ALIAS MOONCHH Vs. UNION OF INDIA
|
September 2, 1999 |
|
SUSHILA VERMA Vs. STATE OF U P
|
October 1, 1999 |
|
SWADESHI COTTON MILLS Vs. ASST LABIUR COMMR
|
November 3, 1999 |
|
SWADESHI COTTON MILLS CO LTD Vs. LABOUR COURT 1
|
January 8, 1999 |
|
SWAM MUNJAL Vs. STATE OF U P
|
December 21, 1999 |
|
Swami Nitya Gopal Das Vs. STATE OF U P
|
September 29, 1999 |
|
SWARAN MUNJAL Vs. STATE OF UTTAR PRADESH
|
December 21, 1999 |
|
SWATANTRA BALA SHARMA Vs. STATE OF UTTAR PRADESH
|
September 17, 1999 |
|
SWETA AGARWAL Vs. ADDITIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
August 18, 1999 |
|
SYED ALI HAIDER Vs. IXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE, MUZAFFARNAGAR AND OTHERS
|
January 5, 1999 |
|
SYED QAISAR ALI Vs. WAQFS COMMISSIONER UTTAR PRADESH LUCKNOW
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October 14, 1999 |
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SYYED MUTTAQUI RAZA Vs. DISTRICT JUDGE BANDA
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October 1, 1999 |
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TAHIR Vs. STATE OF UTTAR PRADESH
|
November 1, 1999 |
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TAHIRA FATIMA Vs. IV ADDL DISTRICT JUDGE KANPUR
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May 11, 1999 |
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TAHSEEN FATIMA Vs. D I O S ALLAHABAD
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February 3, 1999 |
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TAJENDRA PAL SINGH Vs. DISTRICT FOREST OFFICER GORAKHPUR
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October 28, 1999 |
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TAJENDRA PAL SINGH Vs. DISTRICT FOREST OFFICER GORAKHPUR
|
September 28, 1999 |
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TANNU Vs. STATE OF U P
|
July 27, 1999 |
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TAQDEER SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE JALAUN
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September 2, 1999 |
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TARA DUTT JOSHI Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
|
December 23, 1999 |
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TARABI Vs. STATE OF U P
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November 11, 1999 |
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TARSEEM SINGH Vs. TRADE TAX OFFICER SAHAYATA KENDRA BATCH D
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December 9, 1999 |
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TEJ BAHADUR SINGH Vs. SENIOR SUPERINTENDENT OF POLICE MORADABAD
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October 11, 1999 |
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TEJ PAL Vs. STATE OF U P
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September 3, 1999 |
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TEJ PAL Vs. STATE OF UTTAR PRADESH
|
March 9, 1999 |
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Tej Pal and other Vs. Sate of U.P. and others
|
March 9, 1999 |
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TEJ PAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE P A C AGRA
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March 24, 1999 |
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TEJ PAL SINGH Vs. STATE OF UTTAR PRADESH
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February 26, 1999 |
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TEJPAL Vs. STATE OF U.P.
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March 16, 1999 |
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TELU Vs. CHANDU
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September 30, 1999 |
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TEXTILE TECHNICAL STAFF ASSOCIATION KANPURS Vs. APPELLATE AUTHORITY
|
September 21, 1999 |
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THAKUR SINGH Vs. VIITH ADDL DISTRICT AND SESSIONS JUDGE GHAZIABAD
|
March 16, 1999 |
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TIKAMCHAND SINDHI AND ANOTHER Vs. IVTH ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
|
December 22, 1999 |
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TILAK RAM SINGH Vs. CANE COMMISSIONER U P
|
February 1, 1999 |
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TIRATH RAJ VERMA Vs. STATE OF U P
|
May 11, 1999 |
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TONY ELECTRONICS LTD Vs. COMMISSIONER CENTRAL EXCISE
|
November 16, 1999 |
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TRIBENI ENGINEERING WORKS LTD Vs. MUNICIPAL BOARD KHATAULI MUZAFFARNAGAR
|
September 8, 1999 |
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TRILOIK CHAND SETH Vs. UNION OF INDIA
|
November 26, 1999 |
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TRIVENI METAL TUBES LTD Vs. OFFICIAL LIQUIDATOR
|
February 9, 1999 |
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TRIVENI SHEET GLASS WORKS LIMITED Vs. UNION OF INDIA UOI
|
October 14, 1999 |
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TULSA DEVI Vs. STATE
|
May 18, 1999 |
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TULSI Vs. STATE OF UTTAR PRADESH
|
May 28, 1999 |
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TUSHAR GUPTA Vs. MADHYAMIK SHIKSHA PARISHAD
|
April 2, 1999 |
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U P BANK EMPLOYEES FEDERATION KANPUR Vs. UNION OF INDIA
|
March 12, 1999 |
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U P FOREST CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 13, 1999 |
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U P MEDICAL COLLEGE MEDICAL EDUCATION TEACHERS ASSOCIATION UPMA GORAKHPUR Vs. UNION OF INDIA
|
July 8, 1999 |
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U P STATE ELECTRICITY BOARD Vs. LABOUR COMMISSIONER U P
|
August 3, 1999 |
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U P STATE ELECTRICITY BOARD Vs. KISHORI LAL ALIAS PANNA
|
January 20, 1999 |
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U P STATE ELECTRICITY BOARD KANPUR Vs. PRESIDING OFFICER LABOUR COURT KANPUR
|
April 22, 1999 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
September 16, 1999 |
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U P STATE WAREHOUSING CORPORATION STATE WAREHOUSE ANOOPSHAHR
BULANDSHAHR Vs. CHIEF JUDICIAL MAGISTRATE BULANDSHAHR
|
October 13, 1999 |
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U.P. AVAS EVAM VIKAS PARISHAD Vs. BALBIR SINGH
|
August 16, 1999 |
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UCO BANK BRANCH HALSEY ROAD KANPUR NAGAR Vs. STATE OF U P
|
April 12, 1999 |
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UDAI METALS PVT LTD Vs. UNION OF INDIA UOI
|
July 8, 1999 |
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UDAI NARAIN Vs. STATE OF UTTAR PRADESH
|
July 7, 1999 |
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UDAI NARIAIN PANDEY Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
|
January 21, 1999 |
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UDAI VEER SINGH Vs. STATE OF UTTAR PRADESH
|
October 14, 1999 |
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UDAI ZINC LIMITED Vs. COMMISSIONER OF CUS AND C EX
|
September 29, 1999 |
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UDAL NARAIN Vs. STATE OF U P
|
January 21, 1999 |
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UGRA SEN Vs. DISTRICT JUDGE SAHARANPUR
|
May 11, 1999 |
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UMA CRUSHING STON CO Vs. STATE OF U P
|
October 28, 1999 |
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UMA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 17, 1999 |
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UMA SHANKAR SINGH Vs. MEERA DEVI
|
July 17, 1999 |
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UMA SHANKER BHARGAVA Vs. B C AND E O VARANASI
|
February 25, 1999 |
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UMAIRE KHATOON Vs. MOHD MUSTAFA
|
January 29, 1999 |
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UMAKANT SHARMA Vs. STATE OF U P
|
January 13, 1999 |
|
UMESH CHAND LAWANIA Vs. DEPUTY DIRECTOR ANIMAL HUSBANDRY AGRA
|
January 6, 1999 |
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UMESH CHANDRA SHARMA Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
|
April 17, 1999 |
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UMESH CHANDRA SRIVASTAVA Vs. SHEELA SRIVASTAVA
|
September 29, 1999 |
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UNION OF INDIA Vs. ACAHHAY KUMAR SINGH
|
September 24, 1999 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
|
August 11, 1999 |
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UNION OF INDIA Vs. VTH ADDITIONAL DISTRICT JUDGE AGRA
|
November 19, 1999 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH
|
November 22, 1999 |
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UNION OF INDIA Vs. IST ADDL DISTRICT JUDGE BUDAUN
|
March 9, 1999 |
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UNION OF INDIA Vs. B M ELECTRIC PRESS
|
July 30, 1999 |
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UNION OF INDIA CENTRAL EXCISE AND CUSTOMS NEW DELHI Vs. IST ADDL DISTRICT JUDGE BADAUN
|
February 23, 1999 |
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UNION OF INDIAS Vs. AKCHHAY KUMAR SINGH
|
September 24, 1999 |
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UNITECH ENGINEERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 28, 1999 |
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UNIVERSITY OF ALLAHABADS Vs. SHAILENDRA KUMAR SRIVASTAVA
|
February 9, 1999 |
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UPENDRA RAI Vs. STATE OF U P
|
December 7, 1999 |
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URMILA Vs. JUDGE FAMILY COURT AZAMGARH
|
December 7, 1999 |
|
URMILA DEVI Vs. STATE OF U P
|
November 15, 1999 |
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URVASHI TALKIES Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1999 |
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USHA DEVI Vs. XTH A D J KANPUR
|
February 17, 1999 |
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USHA SALES LIMITED Vs. LABOUR COURT U P
|
August 27, 1999 |
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USHA SINGH Vs. VICECHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
|
September 20, 1999 |
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USHA TRIPATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 21, 1999 |
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USMAN GANI KHAN Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
|
May 25, 1999 |
|
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. JAGDISH
|
April 29, 1999 |
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UTTAR PRADESH BANK EMPLOYEES FEDERATION Vs. UNION OF INDIA UOI
|
March 12, 1999 |
|
UTTAR PRADESH JAL NIGAM LUCKNOWS Vs. PRESIDING OFFICER LABOUR COURT U P KANPUR
|
August 13, 1999 |
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UTTAR PRADESH MADHYAMIK SHIKSHAK SANGH GHAZIPUR UNITS Vs. STATE OF UTTAR PRADESH
|
March 19, 1999 |
|
UTTAR PRADESH PUBLIC WORKS DEPARTMENT IRRIGATION BRANCH TUBE-WELL TECHNICAL EMPLOYEES Vs. STATE OF UTTAR PRADESH
|
July 27, 1999 |
|
UTTAR PRADESH RAJYA KHANIJ VIKAS NIGAM SANGHARSH SAMITI Vs. STATE OF UTTAR PRADESH
|
December 17, 1999 |
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UTTAR PRADESH RAJYA SETU NIGAM SANYUKT KARMACHARI SANGH Vs. UTTAR PRADESH STATE BRIDGE CORPORATION LUCKNOW
|
May 18, 1999 |
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UTTAR PRADESH STATE CEMENT CORPORATION Vs. COMMISSIONER OF SALES TAX
|
November 1, 1999 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. STATE OF UTTAR PRADESH
|
September 17, 1999 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD KANPUR Vs. PRESIDING OFFICER LABOUR COURT VTH KANPUR
|
April 22, 1999 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 2, 1999 |
|
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. LABOUR COURT GORAKHPUR
|
May 26, 1999 |
|
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. ASSTT COLLR C EX
|
July 16, 1999 |
|
UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT GORAKHPUR
|
March 27, 1999 |
|
V K GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR
|
August 2, 1999 |
|
VAKEELA Vs. BHOPAL SINGH
|
September 27, 1999 |
|
VAM ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF SALES TAX
|
December 21, 1999 |
|
VED PRAKASH Vs. VLLTH ADD DISTRICT JUDGE MEERUT
|
August 12, 1999 |
|
VED PRAKASH CHADDHA Vs. UNION OF INDIA
|
May 15, 1999 |
|
Ved Prakash Sanghi Vs. State of U P
|
July 13, 1999 |
|
VEDPAL SINGH Vs. STATE OF U P
|
January 20, 1999 |
|
VEDWATI Vs. STATE OF U P
|
September 2, 1999 |
|
VEENA Vs. STATE OF U P
|
September 6, 1999 |
|
VEENA MEDIRATTA Vs. STATE OF UTTAR PRADESH
|
May 20, 1999 |
|
VEER SINGH Vs. STATE OF U P
|
February 24, 1999 |
|
VIAJI KUMAR GUPTA Vs. STATE OF U P
|
April 6, 1999 |
|
VIDYA DEVI Vs. COLLECTOR MAHOBA
|
April 23, 1999 |
|
VIDYA SAGAR PANDEY Vs. REGISTRAR CO OPERATIVE SOCIETY
|
August 20, 1999 |
|
VIDYA SINHA Vs. VTH ADDITIONAL DISTRICT JUDGE VARANASI
|
July 28, 1999 |
|
VIJAI KUMAR GUPTAS Vs. STATE OF UTTAR PRADESH
|
April 16, 1999 |
|
VIJAI KUMAR KHANNA Vs. IIND ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
November 30, 1999 |
|
VIJAI PRATAP SINGH Vs. STATE OF U P
|
May 25, 1999 |
|
VIJAI RATHORE Vs. STATE OF UTTAR PRADESH
|
April 6, 1999 |
|
VIJAY BAHADUR SINGH Vs. STATE OF U P
|
March 8, 1999 |
|
VIJAY KRISHNA TRIPATHI Vs. STATE OF U P
|
December 10, 1999 |
|
VIJAY KUMAR Vs. DISTRICT REGISTRAR ADDITIONAL COLLECTOR PILIBHIT
|
April 21, 1999 |
|
VIJAY LAXMI Vs. SANYUUKT MUKHYA KARYAPALAK ADHIKARI U P KHADI BOARD MUKHYALAYA AND GRAMODYOG BOARD KANPUR
|
July 16, 1999 |
|
VIJAY MEDICAL STORE Vs. STATE OF U.P. AND ORS.
|
July 23, 1999 |
|
VIJAY PAL SINGH Vs. VICE CHANCELLOR MAHATMA JYOTI BA PHULEY ROOHELKHAND UNIVERSITY
|
August 31, 1999 |
|
VIMLA DEVI Vs. XTH ADDL DISTT JUDGE MEERUT
|
April 2, 1999 |
|
Vimla Devi Vs. L.M.C.
|
April 6, 1999 |
|
VIMLA SRIVASTAVA Vs. VIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
May 11, 1999 |
|
VINOD CHAND VERMA Vs. STATE OF U P
|
January 11, 1999 |
|
VINOD CHANDRA VARMA Vs. STATE OF UTTAR PRADESH
|
February 8, 1999 |
|
VINOD KUMAR Vs. R C E O KANPUR NAGAR
|
January 4, 1999 |
|
VINOD KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
|
July 9, 1999 |
|
VINOD KUMAR BHALOTIA Vs. STATE OF U P
|
December 15, 1999 |
|
VINOD KUMAR RAJPUT Vs. DISTRICT INSPECTOR OF SCHOOLS
|
March 30, 1999 |
|
VINOD KUMAR SINGH Vs. DISTRICT MAGISTRATE MAU
|
August 2, 1999 |
|
VINOD KUMAR TRIPATHI Vs. DISTRICT MAGISTRATE ALLAHABAD
|
May 15, 1999 |
|
VINOD S O RAM SINGH Vs. STATE
|
March 24, 1999 |
|
VIPIN KUMAR AGARWAL Vs. ATHAR ALI
|
November 11, 1999 |
|
VIR PAL Vs. STATE
|
March 18, 1999 |
|
VIRENDRA & CO. Vs. DISTRICT JUDGE
|
August 17, 1999 |
|
VIRENDRA BAHADUR SINGH Vs. DISTRICT JUDGE FAIZABAD
|
November 3, 1999 |
|
VIRENDRA KUMAR Vs. DISTRICT JUDGE ETAH
|
July 29, 1999 |
|
VIRENDRA KUMAR AGARWAL Vs. DISTRICT JUDGE MIRZAPUR
|
October 25, 1999 |
|
VIRENDRA KUMAR MISRA Vs. STATE OF UTTAR PRADESH
|
June 16, 1999 |
|
VIRENDRA KUMAR SINGH Vs. XITH ADDITIONAL DISTRICT JUDGE ALIGARH
|
September 10, 1999 |
|
VIRENDRA PAL GUPTA Vs. III ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
September 17, 1999 |
|
VIRENDRA PRASAD NIGAM Vs. KALIKA SWAROOP
|
September 29, 1999 |
|
VIRENDRA SINGH Vs. UNION OF INDIA
|
November 11, 1999 |
|
VIRENDRA SINGH Vs. STATE OF U P
|
July 5, 1999 |
|
VIRENDRA SINGH IN JAIL Vs. STATE OF UTTAR PRADESH
|
July 5, 1999 |
|
VIRENDRA SINGHS Vs. ADDL DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
|
August 24, 1999 |
|
VISHAMBAR SINGH Vs. CO OPERATIVE CANE DEVELOPMENT UNION LTD
|
February 18, 1999 |
|
VISHNU DEO Vs. DY DIRECTOR OF CONSOLIDATION DEORIA
|
February 24, 1999 |
|
VISHNU DEO TIWARI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
July 12, 1999 |
|
VISHRAM Vs. STATE
|
October 4, 1999 |
|
VISHRAM DASS Vs. STATE OF UTTAR PRADESH
|
August 10, 1999 |
|
VISHWA INGOTS PVT LTD Vs. CEGAT
|
April 7, 1999 |
|
VISHWA MITRA TANDON Vs. STATE
|
October 14, 1999 |
|
VISHWANATH SINGH Vs. SPECIAL JUDGE E C ACT VARANASI
|
April 22, 1999 |
|
VIVEK KUMAR Vs. STATE OF UTTAR PRADESH
|
May 19, 1999 |
|
VYAS KUSHWAHA Vs. STATE OF U P
|
October 8, 1999 |
|
WAQF KHUDABAND TALA MAHASUMA IMAMBARA Vs. HASAN ABID
|
November 30, 1999 |
|
WAQF MASJID HAUZ WALI Vs. ARUN
|
February 20, 1999 |
|
WAZIR AHMAD Vs. VTH ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
November 2, 1999 |
|
WEALTH TAX OFFICER Vs. RAM DEEN SINGH
|
October 15, 1999 |
|
WEBBING AND BELTING FACTORY P LTD Vs. VINOD KUMAR
|
September 2, 1999 |
|
Y M PATHAK Vs. VICE CHAIRMAN VARANASI DEVELOPMENT AUTHORITY
|
May 5, 1999 |
|
YASH EXPORT INDUSTRIES Vs. UNION OF INDIA
|
October 14, 1999 |
|
YASHODA DEVI Vs. DISTRICT MAGISTRATE GORAKHPUR
|
December 8, 1999 |
|
YASHODA JAUHARI Vs. IST ADDL DISTT JUDGE NAINITAL
|
April 26, 1999 |
|
YASHODA NANDAN SHUKLA Vs. XIII A D J KANPUR
|
July 6, 1999 |
|
YASHVIR SINGH Vs. THE COMMISSIONER, MEERUT AND OTHERS
|
May 6, 1999 |
|
YASIN Vs. STATE
|
May 19, 1999 |
|
YASIN Vs. HOME SECRETARY GOVT OF U P
|
February 17, 1999 |
|
YASIN Vs. GAON SABHA
|
September 30, 1999 |
|
YOGENDRA KUMAR Vs. STATE OF UTTAR PRADESH
|
July 27, 1999 |
|
Yogendra Kumar and Ors. Vs. State of U.P.
|
July 27, 1999 |
|
YOGENDRA NATH SINGH Vs. STATE OF U P
|
April 5, 1999 |
|
YOGESH CHHIBBAR Vs. STATE OF UTTAR PRADESH
|
December 6, 1999 |
|
Yogesh Chhibbar and Ors. Vs. State of U.P.& Anr.
|
December 6, 1999 |
|
YOGESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 5, 1999 |
|
YOGESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
February 9, 1999 |
|
YOGESH SHARMA Vs. STATE OF UTTAR PRADESH
|
August 3, 1999 |
|
YOUNG LAYWERS ASSOCIATION Vs. STATE OF U P
|
February 1, 1999 |
|
YUNIS Vs. STATE OF UTTAR PRADESH
|
March 9, 1999 |
|
ZAFAR ALIAS BUDHU Vs. STATE OF UTTAR PRADESH
|
December 21, 1999 |
|
ZAITOON FATIMA Vs. DIRECTOR OF EDUCATION U P
|
April 8, 1999 |
|
ZAMIR AHMAD Vs. GOVERNMENT OF INDIA
|
October 14, 1999 |
|
ZULFIKAR KHAN ALIAS BHUTTU Vs. STATE
|
August 5, 1999 |