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(DR.) (MISS) CHANDRAWATI BHATT Vs. THE DIRECTOR, HIGHER EDUCATION U.P., ALLAHABAD AND OTHERS
|
April 29, 1998 |
|
A P VERMA PRINCIPAL SECRETARY MEDICAL HEALTH AND FAMILY WELFARE U P AND Vs. U P LABORATORY TECHNICIANS ASSOCIATION
|
October 9, 1998 |
|
ABDUL AZEEM Vs. MANAGER PRABANDHAK MADRASA JAMIA MIFTAHUL ULOOM MAU
|
August 11, 1998 |
|
Abdul Aziz Vs. State
|
December 18, 1998 |
|
ABDUL GAFFAR @ LALA Vs. DISTRICT MAGISTRATE, RAE BARELI AND ANOTHER
|
February 26, 1998 |
|
ABDUL MALIK Vs. ADHIKSHAK JANPAD KARAGAR BARENLY
|
January 6, 1998 |
|
ABDUL QADEER Vs. XLTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
|
September 4, 1998 |
|
ABDUL QAYYUM Vs. STATE OF UTTAR PRADESH
|
February 18, 1998 |
|
ABDUL RAUF KHAN Vs. ABDUL SAMAD
|
October 9, 1998 |
|
ABHAY RAJ SINGH Vs. UPPER ZILADHIKARI PRASHASHAN SULTANPUR
|
October 15, 1998 |
|
ABHIMANYU RAI Vs. STATE OF U P
|
March 4, 1998 |
|
ABHISHEK SRIVASTAVA Vs. STATE OF U P
|
August 17, 1998 |
|
ABID ALI DECD Vs. VITH ADDL DISTRICT JUDGE LUCKNOW
|
October 23, 1998 |
|
ABU ZAID MINOR Vs. PRINCIPAL MADRASA TUL ISLAH SARAIMIR AZAMGATH
|
July 28, 1998 |
|
ACHHEY LAL Vs. STATE OF U P
|
July 14, 1998 |
|
ADITI SINGH TOMAR Vs. STATE OF U P
|
October 8, 1998 |
|
AHMAD AZMI Vs. STATE OF U P
|
January 7, 1998 |
|
AHMAD JAN Vs. STATE OF U P
|
April 30, 1998 |
|
AHMAD ULLAH KHAN Vs. STATE OF U P AND ANOTHER
|
August 19, 1998 |
|
AJAI KRISHNA PANDEY Vs. STATE OF U P
|
April 28, 1998 |
|
AJAI KUMAR MISRA Vs. SECRETARY OF INSTITUTIONAL FINANCE U P SHASAN
|
November 27, 1998 |
|
AJAY IRON AND STEEL WORKS Vs. UNION OF INDIA
|
November 18, 1998 |
|
AJAY KUMAR JAISWAL Vs. SHANTI SINGH
|
April 17, 1998 |
|
AJAY KUMAR JAITLY Vs. STATE OF U P AND ANOTHER
|
December 1, 1998 |
|
AJAY KUMAR SAH Vs. COMMISSIONER UTTAR PRADESH AVAS EVAM VIKAS PARISHAD
|
November 13, 1998 |
|
AJAY SINGH Vs. BOARD OF REVENUE
|
March 20, 1998 |
|
AJIT KUMAR SEN Vs. STATE OF U P
|
January 21, 1998 |
|
AKBAR ALI Vs. STATE OF U P
|
May 15, 1998 |
|
AKHILA NAND PANDEY Vs. STATE OF U P AND ANOTHER
|
September 7, 1998 |
|
AKHTAR HUSSAIN Vs. SANT KABIR SAHKARI KATAI MILLS LTD
|
February 12, 1998 |
|
ALFA CASTINGS PVT. LTD. Vs. CEGAT AND ANR.
|
August 28, 1998 |
|
ALI SHER Vs. STATE OF U P
|
August 6, 1998 |
|
ALKA MOHAN WAHI Vs. DISTRICT SUPPLY OFFICER ASSISTANT DIRECTOR VARANASI
|
May 29, 1998 |
|
ALLAHABAD CANNING COMPANY Vs. REGIONAL DIRECTOR E S I C
|
April 15, 1998 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. SAIFFUDDIN
|
May 8, 1998 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE
|
January 23, 1998 |
|
ALLAHABAD DEVELOPMENT AUTHORITYS Vs. CIVIL JUDGE JUNIOR DIVISION EAST ALLAHABAD
|
August 27, 1998 |
|
ALLAHABAD UNIVERSITY Vs. SHRUTI CHATURVEDI
|
July 31, 1998 |
|
ALLAUTIDIN Vs. STATE OF U P
|
January 13, 1998 |
|
AMAL KUMAR CHATTERJEE Vs. STATE OF U P
|
July 27, 1998 |
|
AMAR CHAND AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1998 |
|
AMAR PRATAP BHARTI Vs. PRESIDING OFFICER LABOUR COURT BAREILLY AND ANOTHER
|
September 8, 1998 |
|
AMIR PRASAD Vs. STATE OF U P
|
July 20, 1998 |
|
AMIT Vs. STATE OF UTTAR PRADESH
|
August 28, 1998 |
|
AMIT KUMAR SHARMA Vs. VITH ADDL DISTRICT AND SESSIONS JUDGE BIJNOR
|
May 8, 1998 |
|
AMIT SAXENA AND OTHERS Vs. ZILA BASIC SHIKSHA ADHIKARI, JALAUN AT ORAI AND OTHERS
|
May 26, 1998 |
|
AMITA ARYAS Vs. ADDITIONAL DISTRICT JUDGE XITH ALLAHABAD
|
December 2, 1998 |
|
AMRISH TRIVEDI ALIAS NIKKI Vs. STATE OF U P
|
May 18, 1998 |
|
AMRITA DEVI Vs. COMMISSIONER FAIZABAD
|
September 4, 1998 |
|
AMROHA TEXTILE WESTE ASSOCIATION Vs. RAJYA KRISHIN UTPADAN MANDI PARISHAD LUCKNOW
|
November 18, 1998 |
|
ANAND KUMAR VERMA Vs. IV ADDL DISTT JUDGE SAHARANPUR
|
July 14, 1998 |
|
ANAND KUMARI Vs. STATE OF U P
|
September 1, 1998 |
|
ANAND PRAKASH Vs. VI ADDL DISTRICT JUDGE SAHARANPUR
|
December 9, 1998 |
|
ANAND SINGH Vs. TAX RECOVERY OFFICER, INCOME TAX DEPARTMENT AND OTHERS
|
January 7, 1998 |
|
ANANT LAL UPADHYAYA Vs. STATE OF U P
|
November 11, 1998 |
|
ANANT RAM SHARMA Vs. STATE OF U P
|
December 8, 1998 |
|
ANARUDDIN Vs. STATE OF U P
|
September 23, 1998 |
|
ANATH NATH NEOGI Vs. STATE OF U P
|
January 21, 1998 |
|
ANGOORI DEVI GUPTA Vs. PRESCRIBED AUTHORITY CIVIL JUDGE JUNIOR DIVISION SHIKOHABAD
|
July 24, 1998 |
|
ANGURI DEVI Vs. IIND ADDL DISTRICT JUDGE PRATAPGARH
|
April 16, 1998 |
|
ANIL AGARWAL Vs. VALUATION OFFICER
|
November 12, 1998 |
|
ANIL KUMAR Vs. DISTRICT MAGISTRATE BADAUN AND ANOTHER
|
May 6, 1998 |
|
ANIL KUMAR Vs. U P RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
|
April 7, 1998 |
|
ANIL KUMAR AGARWAL Vs. ASSISTANT LABOUR COMMISSIONER MATHURA
|
September 2, 1998 |
|
ANIL KUMAR KARNWAL Vs. STATE OF U P
|
November 26, 1998 |
|
ANIL KUMAR NIGAM Vs. STATE OF U P
|
July 14, 1998 |
|
ANITA ARYA Vs. A D J
|
December 2, 1998 |
|
ANMOL DAIRY Vs. COLLECTOR UDHAM SINGH NAGAR
|
November 19, 1998 |
|
ANSAR AHMAD Vs. SUB DIVISIONAL OFFICER KAIRANA
|
October 3, 1998 |
|
ANSAR AHMAD Vs. SUB DIVISIONAL OFFICER KAIRANA
|
March 10, 1998 |
|
ANUDDIN SHAHS Vs. STATE OF U P
|
December 11, 1998 |
|
ANUP PRATAP SINGH Vs. PRINCIPAL UDAI PRATAP MAHAVIDYALAY AUTONOMOUS
|
September 9, 1998 |
|
ANUPAM KHAD BHANDAR Vs. STATE OF U P
|
August 6, 1998 |
|
ANUPAM SARI CENTRES Vs. COLLECTOR PADRAUNA
|
November 3, 1998 |
|
ANURAG TRIPATHI Vs. BANK OF BARODA
|
July 31, 1998 |
|
ANURUDH PRATAP SINGH Vs. STATE OF U P
|
August 3, 1998 |
|
ANWAR AHMAD SIDDIQUI Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD
|
September 4, 1998 |
|
Anwar Uddin Vs. Ist Addl. Dist. Judge, Aligarh and others
|
December 21, 1998 |
|
ARJUN AND ANOTHER Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
January 13, 1998 |
|
ARJUN SINGH Vs. ADDITIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION BAREILLY
|
April 17, 1998 |
|
ARUN Vs. MAHIPAL
|
December 10, 1998 |
|
ARUN KUMAR Vs. STATE OF PUNJAB
|
September 3, 1998 |
|
ARUN KUMAR Vs. STATE OF U P
|
September 17, 1998 |
|
ARUN KUMAR JAIN Vs. U P FINANCIAL CORPORATION
|
February 10, 1998 |
|
ARUN KUMAR SINGH Vs. STATE OF U P
|
August 6, 1998 |
|
ARUN KUMAR SINGH Vs. STATE OF U P
|
July 27, 1998 |
|
ARVIND KUMAR Vs. ADDL CHIEF JUDICIAL MAGISTRATE MAHA MAYA NAGAR
|
March 19, 1998 |
|
ARVIND KUMAR PANDEYS Vs. HIGH COURT OF JUDICATURE ALLAHABAD
|
January 16, 1998 |
|
ARVIND SAHAI Vs. STATE OF U P AND ANOTHER
|
August 25, 1998 |
|
ARVIND SHANKER BANSAL Vs. MAHENDRA VIKRAM VIR SINGH
|
August 17, 1998 |
|
ARYA ABHUSHAN BHANDAR Vs. UNION OF INDIA
|
March 23, 1998 |
|
ASARFI LAL Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLAHABAD
|
May 21, 1998 |
|
ASHA RAM Vs. STATE
|
May 11, 1998 |
|
ASHA TEXTILES P LTD Vs. STATE OF U P
|
March 9, 1998 |
|
ASHA TEXTILES PRIVATE LIMITED Vs. STATE OF U P
|
September 3, 1998 |
|
ASHARFI LAL Vs. STATE OF UTTAR PRADESH
|
January 13, 1998 |
|
ASHIF Vs. STATE OF U P
|
March 11, 1998 |
|
ASHIKA PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD AND ANOTHER
|
August 18, 1998 |
|
ASHIM ADHIKARI Vs. STATE OF U P
|
January 8, 1998 |
|
ASHOK Vs. STATE OF U P AND ANOTHER
|
March 4, 1998 |
|
ASHOK KUMAR Vs. D I O S VARANASI
|
March 3, 1998 |
|
ASHOK KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
March 3, 1998 |
|
ASHOK KUMAR Vs. VIITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
August 11, 1998 |
|
ASHOK KUMAR Vs. STATE OF U P
|
August 26, 1998 |
|
ASHOK KUMAR Vs. DISTRICT MAGISTRATE JALAUN
|
September 25, 1998 |
|
ASHOK KUMAR Vs. DISTRICT JUDGE KANPUR NAGAR
|
November 26, 1998 |
|
ASHOK KUMAR Vs. STATE OF U.P.
|
September 11, 1998 |
|
ASHOK KUMAR GAUR Vs. UTTAR PRADESH FINANCIAL CORPORATION
|
March 4, 1998 |
|
ASHOK KUMAR MAURYA Vs. STATE OF U P
|
January 19, 1998 |
|
ASHOK KUMAR SINGH Vs. STATE OF U P
|
April 21, 1998 |
|
ASHOK KUMAR SINGH Vs. UNION OF INDIA
|
August 24, 1998 |
|
ASHOK KUMAR SINGH Vs. STATE OF U P
|
September 15, 1998 |
|
ASHOK KUMAR TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
September 10, 1998 |
|
ASHOK KUMARS Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION JHANSI
|
July 31, 1998 |
|
ASHOK KUMARS Vs. KAMESHWAR NATH
|
October 27, 1998 |
|
ASHOK THAPAR Vs. VIJAYA BANK
|
March 23, 1998 |
|
ASHU TAMARA ALIAS ASHISH Vs. STATE OF UTTAR PRADESH
|
March 27, 1998 |
|
ASHUTOSH KUMAR GUPTA ALIAS SONU Vs. PRABHAT KUMAR GUPTA
|
July 27, 1998 |
|
ASHWANI KUMAR KOHLI Vs. ANITA
|
March 11, 1998 |
|
ASIM ADHIKARI Vs. STATE OF UTTAR PRADESH
|
January 8, 1998 |
|
ATAL SINGH Vs. STATE OF U P
|
August 16, 1998 |
|
ATAL SINGH Vs. STATE OF U P
|
August 6, 1998 |
|
Atal Singh Vs. State of U.P.
|
August 8, 1998 |
|
ATAR SINGH Vs. STATE OF U P
|
September 7, 1998 |
|
ATAR SINGH Vs. VIITH ADDITIONAL DISTRICT JUDGE MEERUT
|
April 21, 1998 |
|
ATIQ AHMAD; SHARIF; MOHD ANEES; MOHD LAEEK HAFIZ; MOHD ABRAR Vs. STATE OF U P
|
October 5, 1998 |
|
ATMA RAM Vs. DISTRICT JUDGE DEHRADUN
|
November 30, 1998 |
|
ATMA RAM SRIVASTAVA Vs. STATE OF U P
|
September 9, 1998 |
|
AVNEESH KUMARS Vs. DIRECTOR INDIAN VETERINARY RESERCH INSTITUTE BAREILLY
|
December 9, 1998 |
|
AWADESH PANDEY Vs. UNION OF INDIA
|
March 30, 1998 |
|
AWADH NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
September 1, 1998 |
|
AWADHESH PRASAD SHUKLA Vs. S H O R S KHIRI ALLAHABAD
|
December 4, 1998 |
|
AWDESH KUMAR Vs. INDIAN RAILWAY CONSTRUCTION CO
|
August 11, 1998 |
|
AYODHYA NATH DUBEY Vs. A D J KANPUR NAGAR
|
November 16, 1998 |
|
AYODHYA PRASAD Vs. ASSISTANT SETTLEMENT OFFICER CONSOLIDATION BASTI
|
December 21, 1998 |
|
AYURVEDIYA CHIKITSA PARISHAD U P Vs. STATE OF UTTAR PRADESH
|
April 1, 1998 |
|
AZAD BRICK FIELD Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
March 4, 1998 |
|
AZAM MEER KHAN Vs. ALIGARH MUSLIM UNIVERSITY
|
May 26, 1998 |
|
AZIM BUX Vs. ZILA BASIC SHIKSHA ADHIKARI
|
May 22, 1998 |
|
B H E L HARIDWAR Vs. PRESIDING OFFICER LABOUR COURT MEERUT
|
November 10, 1998 |
|
BABOO LAL Vs. STATE BANK OF INDIA BOMBAY
|
February 12, 1998 |
|
BABU KHAN Vs. STATE OF U P
|
April 13, 1998 |
|
BABU LAL Vs. STATE OF U P
|
July 2, 1998 |
|
BABU LAL Vs. STATE OF UTTAR PRADESH
|
July 22, 1998 |
|
BABU RAM Vs. STATE OF U P
|
January 8, 1998 |
|
BABU RAM Vs. STATE OF U P
|
January 1, 1998 |
|
BACHCHU Vs. STATE OF UTTAR PRADESH
|
November 20, 1998 |
|
BADRI Vs. ADDITIONAL COLLECTOR GHAZIPUR
|
April 17, 1998 |
|
BAGPAT CO OPERATIVE SUGAR MILLS LTD Vs. JUDICIAL MAGISTRATE 1ST CLASS MEERUT
|
February 23, 1998 |
|
BAHORI SINGH Vs. DISTRICT MAGISTRATE
|
July 31, 1998 |
|
BAJAJ CARPET INDUSTRIES LTD Vs. CEGAT
|
March 16, 1998 |
|
BAKHTAWAR SINGH Vs. ARUN
|
September 21, 1998 |
|
BALAJI OIL AND DAL MILL Vs. STATE OF U P
|
May 2, 1998 |
|
BALAK SINGH KUSHWAHA Vs. STATE OF U P
|
October 6, 1998 |
|
BALESHWAR SINGH Vs. STATE OF UTTAR PRADESH
|
December 9, 1998 |
|
BALLI DEVI Vs. STATE OF U P
|
November 2, 1998 |
|
BALRAJ SINGHS Vs. SACHIV MAHAPRABANDHAK DISTRICT CO OP BANK LTD
|
August 28, 1998 |
|
BALRAM YADAVS Vs. STATE OF U P
|
November 11, 1998 |
|
BALVINDER KAUR Vs. SARDAR GURMEET SINGH
|
July 21, 1998 |
|
BANARAS HINDU UNIVERSITY Vs. VIKAS JAIN
|
June 4, 1998 |
|
BANARAS HINDU UNIVERSITY Vs. DEEPAK KUMAR SINGH
|
November 20, 1998 |
|
BANARAS HINDU UNIVERSITY VARANASI Vs. VIKAS JAIN
|
April 6, 1998 |
|
BANDHU YADAV Vs. DISTRICT MAGISTRATE
|
May 8, 1998 |
|
BANK OF INDIA Vs. METALFABS INDIA LTD
|
January 10, 1998 |
|
BANKEY BIHARI Vs. SURYA NARAIN ALIAS MUNNOO
|
May 8, 1998 |
|
BANKEY LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MATHURA
|
August 19, 1998 |
|
BANKEY LAL AGARWAL Vs. STATION HOUSE OFFICER
|
May 6, 1998 |
|
BANSAL BROTHERS Vs. XIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
November 26, 1998 |
|
BARRYA AUTO ANCILLARIES P LTD Vs. INDUSTRIAL TRIBUNAL LUCKNOW AND ANOTHER
|
May 2, 1998 |
|
BASANT SINGH Vs. STATE OF U P
|
July 16, 1998 |
|
BASHEER Vs. STATE OF U P
|
January 27, 1998 |
|
BASTI SUGAR MILL COMPANY LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE FAIZABAD
|
August 12, 1998 |
|
BASTI SUGAR MILLS CO LTD Vs. STATE OF U P
|
August 11, 1998 |
|
BASTI SUGAR MILLS COMPANY LTD. Vs. PREM CHAND AND OTHERS
|
September 25, 1998 |
|
BATA INDIA LIMITED Vs. COMMISSIONER SALES TAX U P
|
July 15, 1998 |
|
BATA INDIA LTD Vs. SECOND A D J
|
August 19, 1998 |
|
Bata India Ltd. Vs. Addl. District Judge II Gorakhpur
|
August 19, 1998 |
|
BENGANI FOOD PRODUCTS PRIVATE LTD Vs. OFFICIAL LIQUIDATOR
|
July 22, 1998 |
|
BHAGAUTI PRASAD Vs. GAYA PRASAD
|
December 25, 1998 |
|
BHAGELU AND ORS. Vs. SPL. AND ADDL. DISTRICT JUDGE AND ORS.
|
October 16, 1998 |
|
BHAGIRATH Vs. STATE OF U P
|
December 15, 1998 |
|
BHAGIRATHI PANDEY Vs. SPECIAL JUDGE PREVENTION OF CORRUPTION VARANASI
|
February 17, 1998 |
|
BHAGMANIYA DEVI Vs. STATE OF U P
|
September 2, 1998 |
|
BHAGWAN DAS GUPTA Vs. XTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
|
January 1, 1998 |
|
BHAGWAN DAS GUPTA Vs. XTH ADDL. DISTRICT JUDGE
|
May 28, 1998 |
|
BHAGWAN DASS Vs. STATE
|
June 19, 1998 |
|
BHAGWAN DEEN Vs. STATE OF U P
|
June 11, 1998 |
|
BHAGWAN SINGH SISODIA Vs. STATE OF U P
|
September 4, 1998 |
|
BHAGWAN SWAROOP SINGH Vs. DHARM PAL SINGH
|
November 25, 1998 |
|
BHAGWAT SINGH Vs. RAJENDRA PRASAD
|
January 1, 1998 |
|
BHAGWATI DAYAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 21, 1998 |
|
BHAGWATI PRASAD KHETAN Vs. NAGAR PALIKA
|
April 9, 1998 |
|
BHAGWATI PRASAD TEWARI Vs. STATE OF U P
|
July 31, 1998 |
|
BHAIRON PRASAD SHARMA Vs. RENT CONTROL AND EVICTION OFFICER
|
October 24, 1998 |
|
BHANWAR SINGH Vs. STATE OF U P
|
September 21, 1998 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. GODAWARI DEVI ALIAS GODAMBARI DEVI
|
March 26, 1998 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. UNION OF INDIA UOI
|
March 19, 1998 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFIER LABOUR COURT MEERUT AND ANOTHER
|
November 10, 1998 |
|
BHARAT JAN KALYAN SAMITI Vs. UNION OF INDIA
|
August 28, 1998 |
|
BHARAT LAL TEWARI Vs. STATE OF UTTAR PRADESH
|
April 22, 1998 |
|
BHARAT YADAV Vs. STATE OF UTTAR PRADESH
|
February 12, 1998 |
|
BHAVYA COLONIZERS AND ESTATE DEVELOPERS PVT LIMITED GORAKHPUR Vs. STATE OF U P
|
March 23, 1998 |
|
BHAVYA COLONIZERS AND ESTATES Vs. DEVELOPERS PRIVATE LIMITED
|
March 13, 1998 |
|
BHAVYA COLONIZERS AND ESTATES DEVELOPERS PRIVATE LIMITED Vs. STATE OF U P
|
March 3, 1998 |
|
BHEEM Vs. STATE OF U P
|
April 1, 1998 |
|
BHIKHARI Vs. UPPER COLLECTOR DEORIA
|
January 22, 1998 |
|
BHIM SINGHS Vs. DISTRICT BASIC SHIKSHA ADHIKARI BALLIA
|
August 13, 1998 |
|
BHOLA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
|
November 11, 1998 |
|
BHOLA NATH SITA RAM Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
|
February 24, 1998 |
|
BHOLA NATH YADAV Vs. JOINT DIRECTOR OF EDUCATION AND ANOTHER
|
February 20, 1998 |
|
BHOLA PRASAD TEWARI AND OTHERS Vs. THE CHIEF REVENUE OFFICER, ALLAHABAD AND OTHERS
|
July 21, 1998 |
|
BHOLA SINGHS Vs. INDRA NARAIN
|
September 2, 1998 |
|
BHOLA SUGAR MILLS P LTD Vs. STATE OF U P
|
February 20, 1998 |
|
BHOTA Vs. STATE OF U P
|
September 9, 1998 |
|
BIRAJ MISTRI Vs. DISTRICT PANCHAYAT RAJ OFFICER PILIBHIT
|
March 24, 1998 |
|
BISHAMBHAR DAYAL Vs. STATE OF UTTAR PRADESH
|
January 21, 1998 |
|
BISHAN CHANDS Vs. DISTRICT JUDGE ALIGARH
|
December 14, 1998 |
|
BOARAR AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 12, 1998 |
|
BRIG R N SRIVASTAVA Vs. SURVEY OF INDIA
|
July 30, 1998 |
|
BRIJ MOHAN Vs. JANAK SINGH
|
June 2, 1998 |
|
BRIJESH KUMAR MAHRAJ Vs. BRIJ SUNDER LAL
|
March 31, 1998 |
|
BRIJESH KUMAR MAHRAJ Vs. BRIJ SUNDER LAL AND ANOTHER
|
April 7, 1998 |
|
BRIRAJ SINGH SHISHODIYA Vs. STATE OF U P
|
December 16, 1998 |
|
BRUSHWARE AND COMPANY LTD Vs. AGARWAL BRISTLES CORPORATION COMPANY
|
November 2, 1998 |
|
BUCKEYE MACHINE P LTD Vs. CANARA BANK AND ANOTHER
|
November 25, 1998 |
|
BUDDHI SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE ADMINISTRATIVE ALIGARH
|
August 24, 1998 |
|
BUDHU LAL ALIAS BUDH RAM DECD Vs. DISTRICT JUDGE ALLAHABAD
|
March 4, 1998 |
|
BUNDELKHAND UNIVERSITY Vs. DISTRICT CONSUMER FORUM
|
May 11, 1998 |
|
BUNIYAD HUSAINS Vs. ZILA ADHIKARI BARABANKI AND ANOTHER
|
March 3, 1998 |
|
BUNIYAD HUSSAIN Vs. RAJ KUMARI
|
November 30, 1998 |
|
C L MAHESHWARI Vs. STATE OF U P
|
January 19, 1998 |
|
C N THAPLIYAL Vs. DIRECTOR OF HIGHER EDUCATION
|
May 11, 1998 |
|
CANARA BANK Vs. UNION OF INDIA UOI MINISTRY OF LABOUR
|
February 11, 1998 |
|
CANARA BANK Vs. LAKSHMI NARAIN RAJIV KUMAR
|
September 23, 1998 |
|
CARLTON HOTEL P LTD Vs. XTH ADDITIONAL DISTRICT JUDGE
|
July 23, 1998 |
|
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA UOI
|
February 27, 1998 |
|
CH. ATTAR SINGH Vs. SUBHASH OIL MILLS (P). LTD.
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August 18, 1998 |
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CHAMELI DEVIS Vs. VITH ADDL DISTRICT JUDGE AGRA
|
November 9, 1998 |
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CHAMELI TRIPATHI Vs. COMMITTEE OF MANAGEMENT
|
September 17, 1998 |
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CHAMNO DEVI Vs. SHANKAR
|
September 22, 1998 |
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CHAND GUPTA Vs. XVIII ADDITIONAL DISTRICT JUDGE MEERUT
|
December 15, 1998 |
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CHAND GUPTA Vs. XVIII A D J MEERUT
|
August 15, 1998 |
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CHANDA Vs. IIND ADDITIONAL DISTRICT JUDGE PRATAPGARH
|
April 16, 1998 |
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CHANDA Vs. STATE OF U.P. AND OTHERS
|
July 14, 1998 |
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CHANDEL RICE MILLS PRIVATE LIMITED Vs. STATE OF U P
|
November 17, 1998 |
|
CHANDRA PAL SINGH Vs. STATE OF U P
|
April 1, 1998 |
|
CHANDRA PAL SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
|
January 12, 1998 |
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CHANDRA PRAKASH ARORA Vs. DISTRICT JUDGE SAHARANPUR
|
February 7, 1998 |
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CHANDRA PRAKASH TYAGI Vs. STATE OF U P
|
September 11, 1998 |
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CHANDRA PRAKASH TYAGI Vs. STATE OF U.P. AND ANR.
|
September 1, 1998 |
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CHANDRA SHEKHAR LAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
September 4, 1998 |
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CHANDRA SHEKHAR LAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
April 9, 1998 |
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CHANDRA SHEKHAR MISRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND ANOTHER
|
February 10, 1998 |
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CHANDRA VASUDEVA Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLIES DELEGATED AUTHORITY MEERUT
|
November 17, 1998 |
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CHANDRADHAR PRASAD NARAYAN SINGH Vs. STATE OF U P
|
February 11, 1998 |
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CHANDRADHAR PRASAD NARAYAN SINGH Vs. STATE OF U P
|
February 18, 1998 |
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CHANDRAVATI POLYMERS PVT LIMITED Vs. SECRETARY, CBE AND C
|
September 2, 1998 |
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CHANDRIKA AND ORS. (IN JAIL) Vs. STATE OF U.P.
|
July 22, 1998 |
|
CHANDRIKA PRASAD Vs. STATE OF U P
|
September 2, 1998 |
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CHANDRIKA PRASAD Vs. A.C.M., KANPUR
|
October 28, 1998 |
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CHANNEY LAL Vs. DIRECTOR MALARIA RESERCH CENTRE
|
December 16, 1998 |
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CHATURI (DEAD) Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI CAMP AT MIRZAPUR AND OTHERS
|
July 28, 1998 |
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CHATURTH SHRENI KARMCHARI SANGH SICHAI VIBHAG U P Vs. STATE OF U P
|
August 13, 1998 |
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CHAUPAL SINGHS Vs. COMMISSIONER GARHWAL DIVISION
|
August 7, 1998 |
|
CHAWLA HOME PRODUCTS P LTD Vs. STATE OF U P
|
November 3, 1998 |
|
Chet Ram Vs. State of U.P.
|
March 3, 1998 |
|
CHHANGA Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR
|
May 25, 1998 |
|
CHHANGUR @ MANKI Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND
|
January 13, 1998 |
|
CHHEDI LAL MISRA Vs. CIVIL JUDGE LUCKNOW
|
October 13, 1998 |
|
CHHETRIYA SRI GANDHI ASHRAM Vs. IIND ADDITIONAL DISTRICT JUDGE
|
July 20, 1998 |
|
CHHOTA BHAI MUNNU BHAI AND CO Vs. STATE OF U P
|
November 11, 1998 |
|
CHHOTKANNE Vs. STATE
|
September 11, 1998 |
|
CHHOTKAU Vs. STATE OF U P
|
March 18, 1998 |
|
CHUNMUN Vs. DISTRICT MAGISTRATE SONBHADRA
|
September 3, 1998 |
|
CHUNNI LAL Vs. STATE OF U P
|
May 29, 1998 |
|
CLASS IV EMPLOYEES ASSOCIATION HIGH COURT OF JUDICATURE Vs. STATE OF U P
|
February 6, 1998 |
|
CO OPERATIVE BANK STAFF ASSOCIATION UTTAR PRADESH UNIT Vs. STATE OF U P
|
September 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. DINESH PHARMACEUTICALS
|
February 9, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. O N G C
|
February 9, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH CO
|
January 27, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. TULSI RAM SITA RAM
|
February 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PANDEY B D
|
February 10, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. AMAR SINGH
|
February 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MURLI MANOHAR DECEASED THROUGH LR
|
January 20, 1998 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. BHAI DHAIN SINGH AND CO
|
December 21, 1998 |
|
COMMISSIONER OF TRADE TAX Vs. TARA ENGINEERING WORKS
|
March 20, 1998 |
|
COMMISSIONER OF TRADE TAX Vs. NATIONAL CEREAL PRODUCTS LIMITED
|
July 16, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. ABDUL HAFIZ
|
January 16, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. CHHAIL BEHARI LAL
|
January 20, 1998 |
|
COMMISSIONER SALES TAX Vs. BRITISH PAINTS INDIA LTD
|
August 26, 1998 |
|
COMMISSIONER SALES TAX U P Vs. STERLING MACHINE TOOLS
|
December 2, 1998 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. MODI PAUN LTD
|
August 4, 1998 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. PRAHLAD INDUSTRIES
|
August 5, 1998 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. MUZAFFARNAGAR POLY PLAST PVT LTD
|
April 15, 1998 |
|
COMMISSIONER SALES-TAX U P LUCKNOW Vs. GREEN CARRIERS AND CONTRACTORS DELHI PVT LTD
|
November 19, 1998 |
|
COMMISSIONER TRADE TAX U P Vs. CAREW AND COMPANY LIMITED
|
September 4, 1998 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. BATTRA P P CAPS INDUSTRY
|
April 17, 1998 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. ASHOKA RICE MILLS
|
March 20, 1998 |
|
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
May 22, 1998 |
|
COMMITTEE OF MANAGEMENT ADARSH INTER COLLEGE BALLIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY XIVTH REGION AZAMGARH
|
January 29, 1998 |
|
COMMITTEE OF MANAGEMENT ANJUMAN ISLAMIYA MARIYADIH Vs. ASSISTANT REGISTRAR CHITS FIRMS AND SOCIETIES
|
February 26, 1998 |
|
COMMITTEE OF MANAGEMENT ANJUMAN MOIN UT TULABA BULANDSHAHAR AND Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS U P MEERUT
|
August 3, 1998 |
|
COMMITTEE OF MANAGEMENT ARYA KANYA INTER COLLEGE SECUNDRA RAU ALIGARH Vs. SECRETARY ARYA KANYA INTER COLLEGE SECUNDRA RAU ALIGARH
|
September 1, 1998 |
|
COMMITTEE OF MANAGEMENT ARYA KANYA PATHSHALA INTERMEDIATE COLLEGE LUCKNOW Vs. JOINT DIRECTOR OF EDUCATION WOMEN ALLAHABAD
|
August 25, 1998 |
|
COMMITTEE OF MANAGEMENT BABA RAGHAV DAS POST GRADUATE COLLEGE DEORIA AND Vs. STATE OF U P
|
September 17, 1998 |
|
COMMITTEE OF MANAGEMENT BARNI JAIN UCHCHATTAR MADHYAMIK VIDYALAYA Vs. STATE OF U P
|
October 7, 1998 |
|
COMMITTEE OF MANAGEMENT BRAHMARSHI SRI RAM KRISHNA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
July 24, 1998 |
|
COMMITTEE OF MANAGEMENT BRANCHMARSHI SRI RAM KRISHNA INTER COLLEGE WALIDPUR DISTT MAU Vs. D I O S DISTT MAU
|
July 7, 1998 |
|
COMMITTEE OF MANAGEMENT D A V INTER COLLEGE ALIGARH Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
April 1, 1998 |
|
COMMITTEE OF MANAGEMENT DWARIKA PRASAD SECONDARY SCHOOL JAUNPUR Vs. DY DIRECTOR OF EDUCATION AZAMGARH
|
September 1, 1998 |
|
COMMITTEE OF MANAGEMENT GANESH SMARAK ADARSH INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
August 17, 1998 |
|
COMMITTEE OF MANAGEMENT J N SMARAK POST GRADUATE COLLEGE MAHARAJGANJ Vs. GORAKHPUR UNIVERSITY
|
July 30, 1998 |
|
COMMITTEE OF MANAGEMENT J V INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION MADHYMIK SAHARANPUR
|
August 17, 1998 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. JT DIRECTOR OF EDUCATION I REGION MEERUT
|
November 20, 1998 |
|
COMMITTEE OF MANAGEMENT KISAN ADARSH INTER COLLEGE Vs. STATE OF U P
|
October 29, 1998 |
|
COMMITTEE OF MANAGEMENT MADRASA ISLAMIA Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
|
July 22, 1998 |
|
COMMITTEE OF MANAGEMENT MAHARAJGANJ INTER COLLEGE MAHARAJGANJ Vs. JOINT DIRECTOR
|
February 27, 1998 |
|
COMMITTEE OF MANAGEMENT MAHATMA GANDHI VIDHYALAYA HIGHER SECONDAR SCHOOL Vs. D I O S KANPUR DEHAT
|
December 10, 1998 |
|
COMMITTEE OF MANAGEMENT MANOKARAN KANYA JUNIOR HIGH SCHOOL SHAHJAHANPUR Vs. DISTRICT BASIC EDUCATION OFFICER SHAHJAHANPUR
|
August 26, 1998 |
|
COMMITTEE OF MANAGEMENT OF L P C ARYA KANYA INTER COLLEGE MATHURA AND Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY AGRA
|
November 23, 1998 |
|
COMMITTEE OF MANAGEMENT PACHOTTAR NATIONAL INTER COLLEGE GHAZIPUR Vs. REGIONAL JOINT DIRECTOR OF EDUCATION 5TH REGION VARANASI
|
August 10, 1998 |
|
COMMITTEE OF MANAGEMENT RAJA MOHAN GIRLS DEGREE COLLEGE FAIZABAD AND Vs. STATE OF U P
|
October 7, 1998 |
|
COMMITTEE OF MANAGEMENT SHANTANAND SWATANTRA BHARAT INTER COLLEGE AMILA Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AZAMGARH
|
September 1, 1998 |
|
COMMITTEE OF MANAGEMENT SHIKSHA PRACHARINI SABHA Vs. U P ZILADHIKARI
|
November 27, 1998 |
|
COMMITTEE OF MANAGEMENT SHRI GURU GOVIND SINGH INTER COLLEGE BAREILLY AND Vs. JOINT DIRECTOR OF EDUCATION BAREILLY
|
August 10, 1998 |
|
COMMITTEE OF MANAGEMENT SHRI LALLAN JI BRAHMACHARI INTER COLLEGE BHARATPUR Vs. STATE OF U P
|
January 19, 1998 |
|
COMMITTEE OF MANAGEMENT SHRI SHIVAJI NATIONAL INTER COLLEGE HANSIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS MIRZAPUR AND ANOTHER
|
September 18, 1998 |
|
COMMITTEE OF MANAGEMENT SRI GANDHI ADARSH INTER COLLEGE LAVEDI Vs. JOINT DIRECTOR OF EDUCATION KANPUR
|
August 13, 1998 |
|
COMMITTEE OF MANAGEMENT SRI J A VIDYALAY Vs. DY REGISTRAR FILMS SOCIETIES AND CHITS
|
August 26, 1998 |
|
COMMITTEE OF MANAGEMENT SRI JANTA AUDYOGIK VIDYALAYA Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS KANPUR REGION KANPUR
|
August 30, 1998 |
|
COMMITTEE OF MANAGEMENT SRI JANTA AUDYOGIK VIDYALAYA SHERPUR GURHA KANPUR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS KANPUR
|
August 26, 1998 |
|
COMMITTEE OF MANAGEMENT SRI M D JAIN INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS
|
May 1, 1998 |
|
COMMITTEE OF MANAGEMENT SRI TEJ BAHADUR SINGH INTERMEDIATE COLLEGE NIGOH Vs. DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
|
October 27, 1998 |
|
COMMITTEE OF MANAGEMENT, KARN KSHETTRA INTER COLLEGE AND ANOTHER Vs. REGIONAL DY. DIRECTOR OF EDUCATION (SEC.), KANPUR REGION AND OTHERS
|
February 12, 1998 |
|
COMMITTEE OF MANAGEMENT, RASHTRIYA KRISHI AWAM UDYOG INTER COLLEGE AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, BAREILLY AND OTHERS
|
January 27, 1998 |
|
CONSTABLE J N RAI Vs. S S P
|
October 27, 1998 |
|
COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION NEW DELHI Vs. DISTRICT JUDGE AGRA
|
November 25, 1998 |
|
CRYSTAL AND CHEMICAL LABORATORIES Vs. COMMISSIONER TRADE TAX
|
November 10, 1998 |
|
D C M SHRIRAM INDUSTRIES LTD Vs. STATE OF U P
|
November 27, 1998 |
|
D K JAIN Vs. ADDL COLLECTOR REVENUE AND FINANCE A D M REVENUE AND FINANCE LUCKNOW
|
March 3, 1998 |
|
D S BATRA Vs. LAL CHAND SINGH
|
November 24, 1998 |
|
D S CHAUDHARY Vs. IVTH ADDITIONAL DISTRICT JUDGE MEERUT
|
August 28, 1998 |
|
D.R. CHEMICALS AND FERTILIZERS (P.) LTD. Vs. KANPUR PLASTIPACK LTD.
|
November 9, 1998 |
|
DADDAN SINGH Vs. SRI DEV NARAIN SINGH JUNIOR HIGH SCHOOL NOW HIGH SCHOOL
|
May 20, 1998 |
|
DAL CHAND AGARWAL Vs. DIVISIONAL MANAGER BANK OF MAHARASHTRA POONA AND ANOTHER
|
July 21, 1998 |
|
DAL SINGH YADAV Vs. STATE GOVERNMENT
|
July 16, 1998 |
|
Dalbir and Ors. Vs. S.H.O.,R.S.Bhogpur,Distt.Ghaziabad & Ors.
|
March 11, 1998 |
|
Damodar Das Vs. Devendra Singh
|
November 18, 1998 |
|
DASHRATHS Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
July 14, 1998 |
|
DATES DISCS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
March 10, 1998 |
|
DAULAT Vs. STATE OF U P
|
May 28, 1998 |
|
DAYA RAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
|
December 3, 1998 |
|
DAYA SHANKAR Vs. STATE OF UTTAR PRADESH
|
July 15, 1998 |
|
DAYA SHANKAR Vs. STATE OF U P
|
September 21, 1998 |
|
DAYA SHANKER Vs. XTH ADDL DISTRICT JUDGE KANPUR
|
March 6, 1998 |
|
DCM LTD Vs. RENT CONTROL AND EVICTION OFFICER
|
November 5, 1998 |
|
DEBASHISH CHATTERJEE Vs. BHARAT AND ASSOCIATES
|
December 10, 1998 |
|
DEBASHISH CHATTERJEE Vs. BHARAT AND ASSOCIATES AND OTHERS
|
December 1, 1998 |
|
DEEN DAYAL GUPTA Vs. STATE OF UTTAR PRADESH
|
July 20, 1998 |
|
DEEPA TRIPATHI Vs. OMKAR NATH TRIPATHI
|
March 26, 1998 |
|
DEEPAK KUMAR BADAUNIA Vs. COLLECTOR AND DISTRICT MAGISTRATE, LALITPUR AND OTHERS
|
May 28, 1998 |
|
DEEPAK SHARMA Vs. DISTRICT MAGISTRATE ALIGARH
|
March 27, 1998 |
|
DEEPAK SRIVASTAVA Vs. SECRETARY MEDICAL EDUCATION GOVERNMENT OF U P LUCKNOW
|
September 1, 1998 |
|
DEEPENDRA KUMAR SRIVASTAVA AND AJAY PAL SINGH Vs. STATE OF U P
|
December 16, 1998 |
|
DEO NARAIN TIWARI Vs. STATE OF U P
|
July 14, 1998 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. U P RAJKIYA NIRMAN NIGAM LTD
|
October 30, 1998 |
|
DESH KUMAR Vs. STATE OF UTTAR PRADESH
|
February 19, 1998 |
|
DESH RAJ Vs. UPPER TEHSILDAR/ASSTT. COLLECTOR, 1ST CLASS, TAHSIL AND DISTRICT FATEHPUR AND OTHERS
|
September 3, 1998 |
|
DEVENDRA KUMAR Vs. DISTRICT JUDGE KANPUR NAGAR
|
February 6, 1998 |
|
DEVENDRA KUMAR Vs. DISTRICT JUDGE KANPUR NAGAR
|
June 2, 1998 |
|
DEVENDRA KUMAR RAI Vs. RAM GOPAL RAI
|
July 10, 1998 |
|
DEVENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
January 20, 1998 |
|
DEVI PRASADS Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ANOTHER
|
September 17, 1998 |
|
DHANANJAY DUBEY Vs. STATE OF U P
|
June 8, 1998 |
|
DHANESH KUMAR SRIVASTAVA Vs. DIRECTOR OF EDUCATION ALLAHABAD
|
February 18, 1998 |
|
DHANI RAM Vs. ZILA ADHIKARI JHANSI
|
August 4, 1998 |
|
DHANI RAM AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
|
January 16, 1998 |
|
DHARAM PAL SINGH Vs. STATE OF U P
|
August 21, 1998 |
|
DHARAM PAL YADAV Vs. ELECTION COMMISSION OF INDIA
|
March 2, 1998 |
|
DHARAM PAL YADAV Vs. ELECTION COMMISSION OF INDIA
|
February 3, 1998 |
|
DHARAM VEER Vs. STATE OF U P
|
April 27, 1998 |
|
DHARAMWATIS Vs. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
October 7, 1998 |
|
DHARMAWATI TEWARIS Vs. PREM SHANKER TEWARI
|
December 2, 1998 |
|
DHARMENDRA GUPTA Vs. STATE OF U P
|
September 11, 1998 |
|
DHARMENDRA KUMAR DWIVEDI Vs. THE SECRETARY, MADHYAMIK SHIKSHA PARISHAD AND ANOTHER
|
August 6, 1998 |
|
DHARMENDRA KUMAR JAISWAL Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD BAREILLY
|
April 24, 1998 |
|
DHARMENDRA NARAYAN DWIVEDI Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING LUCKNOW
|
August 11, 1998 |
|
DHARMENDRA PAL SINGHS Vs. 1ST ADDL DISTRICT JUDGE MATHURA
|
May 8, 1998 |
|
DHARMENDRA SINGH Vs. DY REGISTRAR COOPERATIVE SOCIETIES
|
August 21, 1998 |
|
DHURENDRA DEO SHARMA Vs. STATE OF U P
|
August 31, 1998 |
|
DHYAN SINGH Vs. DISTRICT PANERSAYAT RAJ OFFICER
|
January 7, 1998 |
|
DILRAJ YADAV Vs. IIIRD ADDITIONAL DISTRICT JUDGE AZAMGARH
|
April 15, 1998 |
|
DINA NATH Vs. DAN BEHARI LAL DECD
|
February 27, 1998 |
|
DINESH CHAND GUPTA Vs. UNION OF INDIA
|
March 3, 1998 |
|
DINESH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR
|
August 21, 1998 |
|
DINESH KUMAR GUPTA Vs. STATE OF U P
|
November 11, 1998 |
|
DINESH KUMAR MISHRA ALIAS HIRA SAHAB MISHRA Vs. MIRZAPUR URBAN CO OPERATIVE BANK LTD
|
September 21, 1998 |
|
DINESH KUMAR SRIVASTAVA Vs. SAMPOORNAND SANSKRIT VISHWAVIDYALAYA AND ANOTHER
|
December 18, 1998 |
|
DISTRICT CO OPERATIVE FEDERATION LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES AGRA
|
August 18, 1998 |
|
DISTRICT COOPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 27, 1998 |
|
DISTT COOPERATIVE FEDERATION LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P
|
August 18, 1998 |
|
DIWAKAR DUTT BHATT Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY AND ANOTHER
|
January 16, 1998 |
|
DIWAN ENTERPRISES Vs. COMMISSIONER OF TRADE TAX UTTAR PRADESH LUCKNOW
|
September 25, 1998 |
|
DOODH NATH PANDEY Vs. VICE CHANCELLOR OF THE SAMPURNANAD SANSKRIT VISHWA VIDYALAYA VARANASI
|
November 30, 1998 |
|
DOOMER SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
September 25, 1998 |
|
DR. K.C. TANDON Vs. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
October 24, 1998 |
|
DR. MAHENDRA KUMAR Vs. IXTH ADJ, MUZAFFARNAGAR AND ANOTHER
|
December 10, 1998 |
|
DR. VANDANA Vs. THE DIRECTOR OF HIGHER EDUCATION (DEGREE), U.P. AND OTHERS
|
January 23, 1998 |
|
DROPAL SINGH Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
|
September 1, 1998 |
|
DROPAL SINGH Vs. NUCLEAR POWER CORPN OF INDIA LTD
|
September 13, 1998 |
|
DUIRGA PRASAD Vs. VLLTH ADDITIONAL DISTT JUDGE KANPUR NAGAR
|
June 3, 1998 |
|
DUKHARANS Vs. BALMUKUND SINGH
|
February 6, 1998 |
|
DURG SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE MAINPURI
|
April 27, 1998 |
|
DURGA PRASAD MISRA Vs. STATE OF U P
|
October 6, 1998 |
|
DURGA PRASADS Vs. VIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
March 6, 1998 |
|
DWARIKA NATH AGRAHARI Vs. STATE OF U P
|
April 15, 1998 |
|
DWARIKA NATH DUBEY Vs. DIRECTOR OF EDUCATION MADHYAMIK
|
April 23, 1998 |
|
DWARIKA PRASAD PANDEY Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
April 29, 1998 |
|
DWARIKA RAI Vs. CHAIRMAN SANYUKTA KSHETRIYA GRAMIN BANK AZAMGARH AND ANOTHER
|
April 10, 1998 |
|
DWARIKA SINGH RAJPUT Vs. STATE OF U P
|
March 5, 1998 |
|
E SEFTON AND COMPANY PVT LTD Vs. GHANSHYAM
|
July 30, 1998 |
|
ELLORA PAPER MILLS LTD Vs. STATE OF U P
|
November 10, 1998 |
|
ESTER INDUSTRIES LTD Vs. ASSTT COMMR OF C EX
|
April 2, 1998 |
|
ESTER INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 1998 |
|
ETAH GRAMIN BANK OFFICERS/EMPLOYEES UNION AND ANOTHER Vs. THE ETAH GRAMIN BANK AND OTHERS
|
May 21, 1998 |
|
EX J C RAMAKANT PANDEYS Vs. UNION OF INDIA
|
July 10, 1998 |
|
EX NAYAK RAM SINGH Vs. UNION OF INDIA
|
February 21, 1998 |
|
EXECUTIVE COMMITTEE ARYAN EDUCATION TRUST Vs. PRESCRIBED AUTHORITY UNDER SECTION 25 OF THE SOCIETIES REGISTRATION ACT SMT
|
September 15, 1998 |
|
FAKRUDDIN KHAN DECD Vs. XTH ADDL DISTRICT JUDGE KANPUR
|
March 9, 1998 |
|
FARH KHOKHA VYAVSAISE KALYAN SAMITI Vs. STATE OF U.P. AND ANOTHER
|
January 12, 1998 |
|
FARUKHI GLASS INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 10, 1998 |
|
FAZALUR REHMAN Vs. XII ADDL DIST JUDGE KANPUR NAGAR
|
March 24, 1998 |
|
FEROZABAD DUGDH UTPADAK SAHKARI SANGH LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AGRA
|
April 13, 1998 |
|
FOOD PROCESSING EQUIPMENTS COMPANY PVT LTD Vs. STATE OF U P
|
August 3, 1998 |
|
FORTIS FINANCIAL SERVICES LTD Vs. K H S L INDUSTRIES LTD
|
August 25, 1998 |
|
G D STEELS AND GASES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
December 10, 1998 |
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G K MAINI Vs. XTH ADDITIONAL DISTRICT JUDGE ALLAHABAD AND ANOTHER
|
August 12, 1998 |
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G T C INDUSTRIES LTD Vs. PARASRAMPURIA TRADING AND FINANCE P LTD
|
March 25, 1998 |
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GAINDI DEVI Vs. STATE OF U P
|
April 3, 1998 |
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GAINDI DEVI Vs. STATE OF UTTAR PRADESH
|
March 4, 1998 |
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GANDA LAL NISHAD Vs. STATE OF U.P. AND OTHERS
|
March 3, 1998 |
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GANESH SHANKAR MISRA Vs. STATE OF U P
|
September 1, 1998 |
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GANGA MADHO Vs. STATE OF U P
|
April 30, 1998 |
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GANGA NAGAR SAHKARI AVAS SAMITI LIMITED Vs. STATE OF UTTAR PRADESH
|
December 15, 1998 |
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GANGA PRASAD AND ANOTHER Vs. KEDAR NATH AND OTHERS
|
February 18, 1998 |
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GANGA RAM Vs. SECOND ADDITIONAL DISTRICT JUDGE MUZAFFAR NAGAR
|
May 20, 1998 |
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GANGANAGAR SAHKARI AVAS SAMITI LTD Vs. STATE OF U P
|
December 15, 1998 |
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GANGESHWAR LIMITED Vs. UNION OF INDIA UOI
|
February 9, 1998 |
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GANGIA Vs. STATE OF UTTAR PRADESH
|
July 24, 1998 |
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GAURI SHANKAR SLIARMA Vs. IVTH ADDITIONAL DISTT JUDGE AGRA
|
April 7, 1998 |
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GAUTAM SHIKSHA SAMITI Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR
|
September 15, 1998 |
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GAYA PRASAD SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 1, 1998 |
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GEETA DEVI Vs. STATE OF U P
|
February 9, 1998 |
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GEETA PUMPS PRIVATE LIMITED Vs. DISTRICT JUDGE SAHARANPUR
|
May 28, 1998 |
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GEETA SHARMA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION PAURI
|
September 2, 1998 |
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GEMINI CONTINENTAL P LTD Vs. DISTRICT JUDGE LUCKNOW
|
September 4, 1998 |
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GENDA LAL Vs. DISTRICT JUDGE KANPUR NAGAR
|
September 7, 1998 |
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GENDAN LAL Vs. DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
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May 22, 1998 |
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GENDAN LAL Vs. SENIOR SUPERINTENDENT OF POLICE FARRUKHABAD
|
February 4, 1998 |
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GENERAL MANAGER U P STATE CEMENT CORPN LTD Vs. SINGARI DEVI
|
August 24, 1998 |
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GHANSHIAM DAS Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
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September 17, 1998 |
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GHANSHYAM COLD STORAGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 26, 1998 |
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GHURAN DUBEY Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION VARANASI
|
July 15, 1998 |
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GIRDHARI LAL Vs. IST ADDL DISTRICT JUDGE AGRA AND ANOTHER
|
September 17, 1998 |
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GIRISH CHANDRA GUPTA Vs. GAMBHIR MAL PANDYA P LTD
|
July 28, 1998 |
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GIRISH KUMAR MISHRA Vs. D I O S SHAHJAHANPUR
|
August 20, 1998 |
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GIRISH PAL SINGH Vs. STATE OF U P
|
September 2, 1998 |
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GIRJA SHANKAR PANT Vs. STATE OF U P
|
July 20, 1998 |
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GIRRAJ KISHORE Vs. STATE OF U P
|
July 24, 1998 |
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GIRRAJ SINGH Vs. STATE
|
May 22, 1998 |
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GLASS AND MINIATURE BULB INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1998 |
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GOKUL DECD Vs. BOARD OF REVENUE ALLAHABAD
|
November 7, 1998 |
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GOKUL PRASAD YADAV; PUTTI LAL DWIVEDI Vs. XLLTH ADDL DISTRICT JUDGE KANPUR NAGAR
|
August 27, 1998 |
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GOOD CAUSE ASSOCIATION ALLAHABAD Vs. STATE OF U P AND ANOTHER
|
April 7, 1998 |
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GOPAL DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS MAHARAJGANI AND ANOTHER
|
November 27, 1998 |
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GOPAL PRASADS Vs. DISTRICT MAGISTRATE JAUNPUR AND ANOTHER
|
March 31, 1998 |
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GORAKH NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
|
December 21, 1998 |
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GORAKHPUR COLD STORAGE PVT. LTD., GORAKHPUR Vs. STATE OF U.P. AND OTHERS
|
April 23, 1998 |
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GORIYA Vs. STATE OF U P
|
March 2, 1998 |
|
GOVERDHAN UPADHYAY Vs. UNION OF INDIA
|
January 16, 1998 |
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GOVIND PRASAD Vs. IIIRD ADDL DISTRICT JUDGE MEERUT
|
September 16, 1998 |
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GOVIND RAM Vs. STATE OF U P
|
July 22, 1998 |
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GOVINDPUR COLONY KALYAN SAMITI ALAHABAD Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
August 25, 1998 |
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GULAB Vs. D P C
|
March 6, 1998 |
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GULAB CHAND Vs. ADDITIONAL DISTRICT JUDGE SONBHADRA
|
September 3, 1998 |
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GULAB HUSSAIN Vs. STATE OF U P
|
November 9, 1998 |
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GULSHAN LAL Vs. IIIRD ADDL CHIEF JUDICIAL MAGISTRATE LUCKNOW
|
November 2, 1998 |
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GUPTA MEDICAL STORE AGRA Vs. STATE OF U P
|
May 4, 1998 |
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GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 1, 1998 |
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GURDIAL SINGH Vs. CHANDRAWATI
|
December 16, 1998 |
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GURIND INDIA PVT LTD Vs. CEGAT
|
May 26, 1998 |
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GYAN CHAND JAIN Vs. XIIITH ADDL DIST AND SESSIONS JUDGE AGRA
|
June 2, 1998 |
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GYAN CHAND JAIN Vs. XIIITH ADDL DIST AND SESSIONS JUDGE AGRA
|
February 6, 1998 |
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H P DANDIWALA Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1998 |
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H S KUTAULA Vs. STATE OF U P
|
May 29, 1998 |
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H V K NATHAN Vs. REGIONAL DY DIRECTOR OF EDUCATION MADHYAMIK PAURI
|
February 20, 1998 |
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HAFEEZ ULLAH KHAN Vs. SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
|
April 15, 1998 |
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HAFIZ CHIRAGUDDINS Vs. VTH UPPER MUNSIF AGRA AND ANOTHER
|
August 4, 1998 |
|
HAKIM SINGH Vs. STATE OF U P
|
August 10, 1998 |
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HAMMIR SINGH Vs. STATE OF U P
|
April 29, 1998 |
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HARDEVA Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
February 12, 1998 |
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HARENDRA KUMAR SINGHDHANURDHAR UPADHYAYA NAGENDRA NATH DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 21, 1998 |
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HARENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
February 18, 1998 |
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HARI LAL Vs. BALVANTIA
|
February 5, 1998 |
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HARI LAL Vs. STATE OF U P
|
August 12, 1998 |
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HARI OM Vs. STATE OF U P
|
May 25, 1998 |
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HARI RAM YADAV AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 22, 1998 |
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HARI SHANKER Vs. STATE OF UTTAR PRADESH
|
May 29, 1998 |
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HARI SHARAN GOYAL Vs. BOARD OF GEVERNORS M L N REGIONAL ENGINEERING COLLEGE ALLAHABAD
|
November 26, 1998 |
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HARI SINGH Vs. STATE OF U P
|
March 3, 1998 |
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HARIDWAR PANDEY Vs. STATE OF U P AND ANOTHER
|
August 27, 1998 |
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HARIHAR BUX SINGH Vs. SADHAN SAHKARI SAMITI LTD
|
August 4, 1998 |
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HARIKESH BAHADUR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION ALLAHABAD
|
November 25, 1998 |
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HARINDRA SINGH Vs. RENT CONTROL AND EVICTION OFFICER DEHRADUN
|
November 2, 1998 |
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HARISH CHANDRA Vs. STATE OF U P
|
July 10, 1998 |
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HARISH CHANDRA SINGH Vs. STATE OF UTTAR PRADESH
|
December 7, 1998 |
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HARISH CHANDRA SINGH Vs. FIRST ADDL DISTT JUDGE JAUNPUR
|
November 11, 1998 |
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HARISH KASANA Vs. STATE OF UTTAR PRADESH
|
August 18, 1998 |
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HARISH KASNA Vs. STATE OF U P
|
August 16, 1998 |
|
HARISH SINGH MEHTA Vs. UNION OF INDIA UOI
|
July 28, 1998 |
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HARSH VARDHAN AGARWAL Vs. DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH
|
February 5, 1998 |
|
HAZARI LAL Vs. DEPUTY DIRECTOR CONSOLIDATION FIROZABAD
|
January 20, 1998 |
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HAZARI PRASAD PRADHAN Vs. STATE OF U.P. AND OTHERS
|
January 7, 1998 |
|
HAZI ISMAIL Vs. EJAZ AHMAD
|
January 22, 1998 |
|
HAZI SHAFI Vs. STATE OF U P
|
December 7, 1998 |
|
HEAD CONSTABLE 205 SHIV KUMAR SINGH Vs. STATE OF U P
|
September 14, 1998 |
|
HEMANT KISHORE Vs. BRIJ RAJ KISHORE
|
February 24, 1998 |
|
HEMANT KUMAR TANEJA Vs. STATE OF U P
|
October 9, 1998 |
|
HI-TECH FLEXO TEXT P LTD Vs. CEGAT
|
January 6, 1998 |
|
HIFAZAT HUSAIN Vs. STATE OF U P
|
August 3, 1998 |
|
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. STATE OF UTTAR PRADESH
|
May 8, 1998 |
|
HILTEX INDUSTRIES FABRICS PVT LTD Vs. ADDITIONAL DIRECTOR GENERAL OF FACTORIES ORDINANCE EQUIPMENT FACTORY
|
December 9, 1998 |
|
HIND MAJDOOR SABHA U P Vs. STATE OF U P
|
December 9, 1998 |
|
HIND MAZDOOR SABHA CLUTTER BUCK GANJ Vs. STATE OF U P
|
September 8, 1998 |
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HINDALCO INDUSTRIES LIMITED Vs. CHIEF JUDICIAL MAGISTRATE SONEBHADRA
|
April 30, 1998 |
|
HINDUSTAN LEVER MAZDOOR SABHA Vs. STATE OF U P
|
July 30, 1998 |
|
HINDUSTAN SAFETY GLASS WORKS Vs. COMMISSIONER OF SALES TAX
|
August 5, 1998 |
|
HINGU Vs. STATE OF UTTAR PRADESH
|
February 10, 1998 |
|
HIYAT KHAN Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY KANPUR
|
May 21, 1998 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 25, 1998 |
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I D TRIPATHI Vs. CHAIRMAN UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW
|
October 28, 1998 |
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I T I LTD Vs. DISTRICT JUDGE ALLAHABAD
|
May 15, 1998 |
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IBRAHIM AND ANR. (IN JAIL) Vs. STATE OF U.P.
|
March 31, 1998 |
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IBRAR AHMAD Vs. AKHTAR AND ANR.
|
September 18, 1998 |
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IFTIKHAR AHMAD SIDDIQUI Vs. STATE OF PUBLIC SERVICES TRIBUNAL LUCKNOW
|
April 30, 1998 |
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IFTKHAR ANSARI Vs. STATE OF U P
|
April 15, 1998 |
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IKSHA SHANKER TRIPATHI Vs. STATE OF U P
|
May 19, 1998 |
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ILAM CHAND Vs. MAM CHAND
|
May 19, 1998 |
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ILIYAS Vs. DISTT MAGISTRATE RAMPUR
|
March 17, 1998 |
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IMRAN Vs. STATE OF UTTAR PRADESH
|
February 7, 1998 |
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INAYATULLAH Vs. STATE OF U P
|
December 17, 1998 |
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INDIA CASTING COMPANY Vs. CEGAT
|
July 31, 1998 |
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INDIA LITERACY BOARD LUCKNOW Vs. REGISTRAR OF FIRMS SOCIETIES AND CHITS U P LUCKNOW
|
November 30, 1998 |
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INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF TRADE TAX LUCKNOW
|
October 13, 1998 |
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INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
September 15, 1998 |
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INDIAN RAILWAY CONSTRUCTION CO LTD Vs. LAL MOHAMMAD
|
February 24, 1998 |
|
INDRA PAL Vs. STATE OF U P
|
September 11, 1998 |
|
INDRA PAL SINGH TOMAR Vs. STATE OF U P
|
August 20, 1998 |
|
INDRA VIKRAM SINGH Vs. STATE OF U P
|
May 6, 1998 |
|
IQRAR Vs. STATE OF U P
|
February 4, 1998 |
|
IRFAN AHMAD Vs. STATE OF U P
|
October 7, 1998 |
|
ISHWAR DAS Vs. RAM DAS GUPTA AND A
|
April 26, 1998 |
|
ISHWAR SARAN SHUKLA Vs. STATE OF UTTAR PRADESH
|
March 24, 1998 |
|
ISLAM JUNG Vs. STATE OF U P
|
May 13, 1998 |
|
ISRAR Vs. DISTRICT JUDGE SAHARANPUR
|
May 21, 1998 |
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ITC AGRO TECH LIMITED Vs. ASHA AGRO INDUSTRIES LIMITED
|
February 20, 1998 |
|
ITI LIMITED Vs. DISTRICT JUDGE ALLAHABAD
|
May 15, 1998 |
|
J K EINT WORKS Vs. STATE OF U P
|
December 10, 1998 |
|
JAG MOHAN SINGH Vs. UNION OF INDIA
|
November 7, 1998 |
|
JAGAT NARAIN SHARMA Vs. STATE OF U P
|
July 31, 1998 |
|
JAGAT SINGH Vs. STATE OF U.P. AND ANOTHER
|
December 25, 1998 |
|
JAGBIR SINGH RANA Vs. IVTH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
April 2, 1998 |
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JAGDAMBA GENERAL STORE Vs. IIIRD ADDITIONAL DISTRICT JUDGE DEHRADUN
|
May 25, 1998 |
|
JAGDAMBAS Vs. SUB DIVISIONAL OFFICER SADAR MIRZAPUR
|
March 10, 1998 |
|
JAGDISH Vs. STATE
|
November 1, 1998 |
|
JAGDISH Vs. STATE
|
November 16, 1998 |
|
JAGDISH CHANDRA SHARMAHIGH COURT OF JUDICATURE Vs. HONBLE HIGH COURT OF JUDICATURE
|
May 25, 1998 |
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JAGDISH PRASAD Vs. STATE OF U P
|
March 3, 1998 |
|
JAGDISH PRASAD Vs. MAHARAJ KASHI RAJ DHARAM KARYA NIDHI
|
December 10, 1998 |
|
JAGDISH PRASAD AGARWAL Vs. STATE OF U P
|
December 17, 1998 |
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JAGDISH PRASAD SHARMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
|
April 13, 1998 |
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JAGDISH PRASADS Vs. MAHARAJ KASHI RAJ DHARAM KARYA NIDHI
|
October 12, 1998 |
|
JAGDISH SINGH Vs. DISTT JUDGE NAINITAL
|
April 3, 1998 |
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JAGDISH SINGH Vs. DISTRICT JUDGE NAINITAL
|
March 4, 1998 |
|
JAGDISH SINGH Vs. DISTT JUDGE NAINITAL
|
March 4, 1998 |
|
JAGDISH TRIPATHI Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
November 7, 1998 |
|
JAGLAL PRASAD Vs. UNION OF INDIA
|
August 28, 1998 |
|
Jagroop and Ors. Vs. State of U.P.
|
September 14, 1998 |
|
JAGTAR SINGH CHOPRA Vs. TIRLOK CHAND
|
September 18, 1998 |
|
JAI BHAGWAN GOEL Vs. XVITH ADDL DIST JUDGE MUZAFFARNAGAR
|
July 21, 1998 |
|
JAI DUTT BRIJWASI Vs. DIRECTOR OF EDUCATION
|
October 28, 1998 |
|
JAI JAI RAM Vs. STATE OF U P
|
July 21, 1998 |
|
JAI KARAN SINGH Vs. STATE OF U P
|
July 15, 1998 |
|
JAI KUMAR AGARWAL Vs. FOURTH ADDITIONAL DISTRICT JUDGE, VARANASI AND ANO
|
May 26, 1998 |
|
JAI NARAIN RAI Vs. SENIOR SUPERINTENDENT OF POLICE ALLAHABAD
|
October 27, 1998 |
|
JAI PRAKASH AGARWAL Vs. PRESCRIBED AUTHORITY S D M SADAR DEORIA
|
November 25, 1998 |
|
JAI PRAKASH SETH Vs. CHANDRA SHEKHAR
|
July 28, 1998 |
|
JAIBUN NISHA Vs. STATE OF U P
|
September 21, 1998 |
|
JAIBUNNISHA Vs. STATE OF U.P. AND OTHERS
|
July 15, 1998 |
|
JALAL UDDIN Vs. IRSHAD HUSAIN
|
April 29, 1998 |
|
JAMILA BEGUM PRADHAN Vs. STATE OF U P
|
February 5, 1998 |
|
JAMILA BEGUM PRADHAN KHADDA MUZAFFAR NAGAR Vs. STATE OF U P
|
May 2, 1998 |
|
JAMILUDDIN Vs. SHAMSUDDIN
|
November 18, 1998 |
|
JAMUNA PRASAD Vs. XITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
November 2, 1998 |
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JAMUNA PRASAD SINGH Vs. VTH ADDL DISTRICT JUDGE FAIZABAD
|
January 15, 1998 |
|
JAN SEWA KHADI GRAMUDYOG SEWA SANSTHAN Vs. CIVIL JUDGE (JR. DIVISION) AND OTHERS
|
July 16, 1998 |
|
JANARDAN MALL Vs. STATE OF U P
|
July 28, 1998 |
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JASWANT KAUR Vs. STATE OF UTTAR PRADESH
|
May 8, 1998 |
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JATA SHANKER ALIAS AWADH BIHARI Vs. STATE OF UTTAR PRADESH
|
July 7, 1998 |
|
JATAN Vs. STATE OF U P
|
July 17, 1998 |
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JAWAHAR LAL Vs. PRESCRIBED AUTHORITY IST ADDITIONAL CIVIL JUDGE AND ANOTHER
|
July 29, 1998 |
|
JAWAHAR LAL SHAKYA Vs. DEPUTY DIRECTOR PASHU PALAN VIBHAG
|
December 14, 1998 |
|
JAWAHIR SINGH Vs. ELECTION COMMISSION OF INDIA
|
January 20, 1998 |
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JAWED AHMADS Vs. STATE OF U P
|
August 19, 1998 |
|
JAY CYLINDERS LTD Vs. U P POLLUTION CONTROL BOARD LUCKNOW
|
January 16, 1998 |
|
JEET SINGH BISHT Vs. STATE OF U P
|
October 8, 1998 |
|
JHABBO LAL DEAD Vs. DISTRICT JUDGE DEHRADUN
|
August 19, 1998 |
|
JHATKU Vs. SPECIAL AND ADDITIONAL DISTRICT JUDGE AZAMGARH
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October 16, 1998 |
|
JINAT KHAN Vs. DISTRICT JUDGE
|
March 2, 1998 |
|
JINAT RAHMAN Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
August 28, 1998 |
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JINDAL PHOTO FILMS LTD Vs. UNION OF INDIA UOI
|
January 29, 1998 |
|
JITBAR LAL Vs. DIRECTOR OF SAMAJ KALYAN U.P., LUCKNOW AND OTHERS
|
April 23, 1998 |
|
JITENDRA Vs. HARI RAJ
|
December 17, 1998 |
|
JITENDRA KUMAR DUBE Vs. THE UNION OF INDIA AND OTHERS
|
January 20, 1998 |
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JITENDRA PRASADS Vs. ZILA BASIC SHIKSHA ADHIKARI AZAMGARH
|
May 29, 1998 |
|
JITENDRA SHARMA Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
|
August 13, 1998 |
|
JIV NANDAN Vs. COLLECTOR MAU
|
September 25, 1998 |
|
JIWAN SINGH Vs. STATE OF U P
|
November 17, 1998 |
|
JIWAN SINGH AND SHYAM NARAIN KARWARYA ALIAS MAULA MAHRAJ Vs. STATE OF U P
|
January 17, 1998 |
|
JIYA LAL JAIN Vs. XIV A D J MEERUT
|
November 10, 1998 |
|
JOHRI MAL Vs. STATE OF U P
|
December 11, 1998 |
|
JOINT DIRECTOR BHARTIYA VANASPATI SARVEKSHAN MADHYA KSHETTRA ALLAHABAD AND Vs. JAN MOHAMMAD
|
August 11, 1998 |
|
JOLLY STEEL ROLLING MILLS Vs. CEGAT AND ANR.
|
July 13, 1998 |
|
JUGGILAL Vs. DISTRICT JUDGE BAHRAICH
|
April 22, 1998 |
|
JUNIOR WARRANT OFFICER H K PANDEY BASIC FLYING TRAINING SCHOOL BAMRAULI Vs. UNION OF INDIA
|
February 3, 1998 |
|
JUSTICE RETD S N SAXENA Vs. UNION OF INDIA
|
January 20, 1998 |
|
K C TANDON Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
March 10, 1998 |
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K G SRIVASTAVA Vs. CHANCELLOR ALLAHABAD UNIVERSITY ALLAHABAD
|
March 26, 1998 |
|
K SHAILJA BHALLA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD ALLAHABAD
|
July 27, 1998 |
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KAILASH CHAND Vs. VTH A C J MEERUT
|
November 17, 1998 |
|
KAILASH CHAND GAUR Vs. RAJ KUMAR SHARMA AND OTHERS
|
November 7, 1998 |
|
KAILASH CHANDRA Vs. IIIRD ADDITIONAL JUDGE
|
August 24, 1998 |
|
KAILASH KUMAR Vs. IVTH ADL DISTRICT JUDGE MORADABAD
|
August 11, 1998 |
|
KALAWATI DEVI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI MIRZAPUR
|
September 10, 1998 |
|
KALLOO MUNSHI Vs. STATE OF U P
|
April 2, 1998 |
|
KAMAL NARAIN SINGH Vs. STATE OF U P
|
February 11, 1998 |
|
KAMAL SINGH Vs. STATE OF UTTAR PRADESH
|
March 26, 1998 |
|
KAMIA PANDEY Vs. IVTH ADDITIONAL DISTT AND SESSIONS JUDGE ANDORS
|
May 6, 1998 |
|
KAMLA DEVI Vs. STATE OF U P
|
July 21, 1998 |
|
KAMLA SHANKERS Vs. IIIRD ADDITIONAL DISTRICT JUDGE MIRZAPUR
|
April 10, 1998 |
|
KAMLAPAT SINGHS Vs. STATE ELECTION COMMISSIONER PANCHAYAT AND STHANIYA NIKAYA
|
August 21, 1998 |
|
KAMLESH Vs. IQBAL SINGH
|
August 6, 1998 |
|
KAMLESH Vs. STATE
|
November 19, 1998 |
|
KAMLESH KUMAR SHUKLA Vs. STATE OF UTTAR PRADESH
|
February 6, 1998 |
|
KAMLESH PARIHAR Vs. STATE OF U P
|
August 4, 1998 |
|
KAMLESH SINGH Vs. C B I
|
February 23, 1998 |
|
KAMLESHWAR DHAR DUBEY Vs. STATE OF UTTAR PRADESH AND ORS.
|
August 10, 1998 |
|
KAMTA PRASAD Vs. JAGGIYA
|
April 29, 1998 |
|
KAMTA PRASAD Vs. STATE OF U P
|
October 14, 1998 |
|
KANCHAN KUMAR CHAUDHARY Vs. DISTRICT JUDGE MAU
|
May 1, 1998 |
|
KANHAIYA LAL Vs. STATE OF U P
|
April 28, 1998 |
|
KANHAIYA LAL KESHARIS Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
December 15, 1998 |
|
KANHAIYA LAL TRIPATHI Vs. STATE OF U P
|
October 28, 1998 |
|
KANHAIYA PRASAD Vs. ASSISTANT COLLECTOR FIRST CLASS S D M BANDA AND ANOTHER
|
December 1, 1998 |
|
KANHIYA LAL Vs. FIRST ADDITIONAL DISTRICT JUDGE, JHANSI AND OTHERS
|
May 29, 1998 |
|
KANPUR CIGARETTES LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL, NEW DELHI AND ANOTHER
|
April 2, 1998 |
|
KANPUR DEVELOPMENT AUTHORITY Vs. BANWARI LAL
|
March 4, 1998 |
|
KANPUR INCOME TAX BAR ASSOCIATION Vs. UNION OF INDIA
|
February 11, 1998 |
|
KANTA DEVIS Vs. DISTRICT JUDGE MUZAFFARNAGAR
|
April 21, 1998 |
|
KANTI PRASAD SHARMA Vs. STATE OF U.P. AND OTHERS
|
July 6, 1998 |
|
KAPOOR CHAND Vs. IIIRD ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
|
December 11, 1998 |
|
KARAN SINGH Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPN TEHRI KOTHI LUCKNOW
|
August 13, 1998 |
|
KAUSHAL KUMAR YADAV Vs. DIRECTOR GENERAL OF POLICE LUCKNOW
|
February 4, 1998 |
|
KAUSLESH VIKRAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
April 30, 1998 |
|
KEDAR NATH RAM LAKHAN Vs. COMMISSIONER OF SALES TAX U P
|
March 16, 1998 |
|
KEDAR SINGHS Vs. DY DIRECTOR OF CONSOLIDATION SULTANPUR
|
September 17, 1998 |
|
KEDIA CASTLE DALLION INDUSTRIES LTD Vs. STATE OF U P
|
February 4, 1998 |
|
KEDIA CASTLE OAJIION INDUSTRIES LTD Vs. STATE OF U P
|
April 2, 1998 |
|
KENDRIYA UPBHOKTA SAHKARI BHANDAR LTD Vs. ADDL DISTRICT AND SPECIAL JUDGE U P LALITPUR
|
August 6, 1998 |
|
KESHAV LAL KHATRIS Vs. MUKHYA NAGAR ADHIKARI NAGAR MAHA PALIKA VARANASI
|
April 9, 1998 |
|
KHALIL ULLAH KHAN Vs. IVTH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
November 18, 1998 |
|
KHAN ASIF ABDULLA Vs. INDIAN OIL CORPORATION LTD
|
February 4, 1998 |
|
KHARAG SINGH Vs. STATE OF UTTAR PRADESH
|
May 12, 1998 |
|
KHOKHA RAI Vs. XII ADDL DISTT JUDGE ALLAHABAD
|
December 6, 1998 |
|
KHOKHA RAI Vs. XII ADDL DISTRICT JUDGE ALLAHABAD
|
December 16, 1998 |
|
KHURSHED ALAM LARI Vs. STATE OF U P
|
February 9, 1998 |
|
KHURSHID ALI Vs. DISTRICT JUDGE
|
July 23, 1998 |
|
KIRAN ALIAS KIRNU Vs. STATE OF U P
|
September 8, 1998 |
|
KIRAN BALA Vs. KANPUR UNIVERSITY AND ANOTHER
|
January 29, 1998 |
|
KIRAN PAL AND KANWAR PAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW AND ANOTHER
|
November 2, 1998 |
|
KISAN PRODUCTS Vs. COMMISSIONER OF SALES TAX
|
August 27, 1998 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. STATE OF U P
|
January 12, 1998 |
|
KISHAN BHADUR Vs. IIND ADDITIONAL DISTRICT JUDGE DEHRADUN
|
September 13, 1998 |
|
KISHAN CO-OPERATIVE SUGAR FACTORY LTD Vs. STATE OF U P
|
January 15, 1998 |
|
KISHAN LAL Vs. STATE OF U P
|
March 20, 1998 |
|
KISHAN LAL CHOUHAN Vs. STATE OF U P
|
September 24, 1998 |
|
KISHAN LAL GUPTA Vs. IXTH ADDITIONAL DISTRICT JUDGE GHAZIABAD
|
August 27, 1998 |
|
KISHOR Vs. STATE OF UTTAR PRADESH
|
February 13, 1998 |
|
KM ANGNA SINGHAL Vs. MEDICAL COUNCIL OF INDIA NEW DELHI
|
September 17, 1998 |
|
KM GRIH LAKSHMI SRIVASTAVA Vs. DIRECTOR CHIEF ENGINEER R E S LUCKNOW
|
December 14, 1998 |
|
KM MADHURIMA BHARGAVA Vs. STATE OF U P
|
August 11, 1998 |
|
KM MANISHA DUBEY Vs. STATE OF U P
|
August 17, 1998 |
|
KM RAJNI MISHRA Vs. SPECIAL JUDGE E C ACT AGRA
|
April 9, 1998 |
|
KM ROHINI SINGH Vs. VISITOR B H U PRESIDENT OF INDIA
|
October 23, 1998 |
|
KM SHRUTI CHATURVEDIS Vs. ALLAHABAD UNIVERSITY ALLAHABAD AND ANOTHER
|
March 23, 1998 |
|
KRIPA SHANKAR AGNIHOTRI Vs. STATE OF U P AND ANOTHER
|
August 31, 1998 |
|
KRIPA SHANKAR GUPTA Vs. U P PUBLIC SERVICES TRIBUNAL
|
January 22, 1998 |
|
KRIPA SHANKER DWIVEDI Vs. IST ADDITIONAL DISTRICT JUDGE KANPUR AND ANOTHER
|
May 21, 1998 |
|
KRIPA SHANKER YADAV Vs. STATE OF U P
|
July 14, 1998 |
|
KRIPAL SINGH Vs. PRESCRIBED AUTHORITY HALDWANI NAINITAL AND ANOTHER
|
January 22, 1998 |
|
KRISHAK SHIKSHA PRACHARINI SABHA Vs. REGISTRAR FIRMS SOCIETIES and CHIETS
|
August 24, 1998 |
|
KRISHAN SWAROOP GUPTAS Vs. UNION OF INDIA
|
September 23, 1998 |
|
KRISHI UTPADAN MANDI SAMITI Vs. MANGU SINGH
|
October 7, 1998 |
|
KRISHI UTPADAN MANDI SAMITI Vs. MAHAN PROTEINS LTD
|
November 26, 1998 |
|
KRISHI UTPADAN MANDI SAMITI BAREILLY Vs. MALIK SARTAJ WALI KHAN BAHADUR AND SHAHANSHAH WALI KHAN
|
April 16, 1998 |
|
KRISHNA KANT GUPTAS Vs. ANITA KHEMKA
|
September 15, 1998 |
|
KRISHNA KUMAR Vs. STATE OF U P
|
December 11, 1998 |
|
KRISHNA KUMAR MISHRA Vs. CHANCELOR KASHI VIDYAPEETH VARANASI CUM GOVERNOR OF U P LUCKNOW AND
|
February 10, 1998 |
|
KRISHNA KUMAR SHARMAS Vs. STATE OF U P
|
October 28, 1998 |
|
KRISHNA MOHAN TRIPATHI Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
June 25, 1998 |
|
KRISHNA MURARI AGARWAL Vs. PRESCRIBED AUTHORITY A C J M MAINPURI
|
August 31, 1998 |
|
KRISHNA PATI NATH SHUKLA Vs. STATE OF UTTAR PRADESH
|
November 18, 1998 |
|
KRISHNA SINGH GOSAIN Vs. STATE BANK OF INDIA
|
April 29, 1998 |
|
KRISHNA SRIVASTAVA DR SATYENDRA SINGH YADAV Vs. STATE OF U P CHANCELLOR ALLAHABAD UNIVERSITY
|
February 20, 1998 |
|
KRISHNENDRA BAHADUR Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT, U.P. AND OTHERS
|
April 24, 1998 |
|
KUBER Vs. STATE OF U P
|
November 9, 1998 |
|
KULDEEP KUMAR Vs. IXTH ADDITIONAL DISTRICT JUDGE MORADABAD
|
December 18, 1998 |
|
KULWANT SINGH; JITENDRA SINGH Vs. STATE OF U P
|
July 27, 1998 |
|
KUMAON MOTOR OWNERS UNION LIMITED Vs. PRESCRIBED AUTHORITY, LABOUR COURT, U. P. AND ANOTHER
|
July 22, 1998 |
|
KUMAON TRACTORS AND MOTORS Vs. COMMISSIONER OF SALES TAX
|
April 7, 1998 |
|
KUMARI NAZMA BANO Vs. STATE OF U P
|
January 22, 1998 |
|
KUMARI TARANNUM BANU Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
May 15, 1998 |
|
KUNWAR RAGHURAJ PRATAP SINGH Vs. CHIEF ELECTION COMMISSIONER OF INDIA NEW DELHI
|
February 13, 1998 |
|
KUNWAR YASMEEN ALI KHAN Vs. MASOOD ASHRAF KHAN
|
April 15, 1998 |
|
KURALI KHANDSARI UDYOG KURALI DIST MEERUT Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES STATE OF U P ALLAHABAD
|
February 18, 1998 |
|
KUSHLA BARTHWALS Vs. SPECIAL JUDGE NAINITAL
|
April 27, 1998 |
|
KUSHLENDRA PAL SINGH Vs. STATE OF U P
|
September 14, 1998 |
|
KUSUM LATA GARG Vs. SINGHAI RAM CHANDRA JAIN
|
February 23, 1998 |
|
L M STEELS P LTD Vs. UNION OF INDIA UOI
|
February 26, 1998 |
|
L P NAITHANI Vs. COMMANDANT D S C RAILWAY PROTECTION FORCE
|
May 8, 1998 |
|
L.D. VIRMANI Vs. SMT. CHANDRA KALRA
|
November 2, 1998 |
|
Laeeque Ahmad Jumman Vs. Civil Judge C D Magistrate Hamirpur
|
March 10, 1998 |
|
LAIQ ABBAS Vs. DISTRICT MAGISTRATE LUCKNOW
|
December 21, 1998 |
|
LAKHAN SINGH YADAV Vs. STATE OF U P
|
July 30, 1998 |
|
LAKHI RAM Vs. DISTT JUDGE TEHRI GARHWAL
|
March 4, 1998 |
|
LAKSHMI FINANCE AND GENERAL TRADING CO. AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
|
September 2, 1998 |
|
LAKSHMI SHANKER Vs. STATE OF UTTAR PRADESH
|
July 29, 1998 |
|
LAL AND KUMAR GORAKHPUR Vs. STATE OF UTTAR PRADESH
|
January 19, 1998 |
|
LAL AND KUMAR GORAKHPUR Vs. STATE OF U P
|
November 1, 1998 |
|
LAL BAHADUR JAUHARI Vs. VITH ADDITIONAL DISTRICT JUDGE ALIGARH
|
August 4, 1998 |
|
LAL CHAND SHUKLA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LUCKNOW
|
July 20, 1998 |
|
LAL MAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 18, 1998 |
|
LALA ALIAS VIJRENDRA KUMAR Vs. DISTT MAGISTRATE
|
April 24, 1998 |
|
LALLAN PRASAD Vs. STATE OF U P
|
May 29, 1998 |
|
LALSEN TRIPATHI Vs. IVTH ADDITIONAL CHIEF METROPOLITAN MAGISTRATE KANPUR NAGAR
|
May 11, 1998 |
|
LALTA PRASAD Vs. STATE OF U P
|
February 24, 1998 |
|
LALTA PRASAD AGARWAL DECD Vs. STATE OF U P
|
March 11, 1998 |
|
LALTA PRASAD MISRA Vs. TAXING OFFICER ALLAHABAD HIGH COURT
|
March 3, 1998 |
|
LATAFAT Vs. STATE OF U P
|
January 23, 1998 |
|
LAXMI NARAIN UPADHYAS Vs. GRAM SABHA
|
March 11, 1998 |
|
LAXMI PATI SEKSARIA Vs. VII ADDL DISTRICT JUDGE ALIGARH
|
September 14, 1998 |
|
LAXMI RAJ SINGH Vs. SHEO NARAIN
|
December 22, 1998 |
|
LEKH RAJ SINDHI Vs. RAM LAKHAN GUPTA
|
February 24, 1998 |
|
LEKHPATAS Vs. IIND ADDITIONAL DISTRICT JUDGE FAIZABAD
|
November 25, 1998 |
|
LIFE INSURANCE CORPORATION OF INDIAS Vs. RAMESH CHANDRA SHARMA
|
November 19, 1998 |
|
LILA DHAR JOSHI Vs. STATE OF UTTAR PRADESH
|
January 19, 1998 |
|
LILADHAR JOSHI HALDWANI NAINI TAL Vs. STATE OF U P
|
January 19, 1998 |
|
LITTAR Vs. IXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
|
May 4, 1998 |
|
LML LTD Vs. UNION OF INDIA
|
December 1, 1998 |
|
LNK DHAN BAHADUR ROKA Vs. UNION OF INDIA
|
February 3, 1998 |
|
LOKUMAL TOPAN DASS Vs. ALLAHABAD BANK
|
May 13, 1998 |
|
LUXMI DEVI Vs. STATE OF UTTAR PRADESH
|
March 6, 1998 |
|
M K VINYL P LTD Vs. STATE OF U P
|
September 14, 1998 |
|
M/S. SHAKYA COLD STORAGE AND ICE MILLS (PVT.) LIMITED Vs. THE DISTRICT MAGISTRATE/COLLECTOR, ETAH AND OTHERS
|
May 13, 1998 |
|
M/s. Singhal Coke Industries and others, etc Vs. State of U.P. and others
|
January 6, 1998 |
|
MAA VAISHNAV LOTTERIES AGENCIES Vs. STATE OF U P
|
March 25, 1998 |
|
MAA VAISHNAV LOTTERIES AGENCY Vs. STATE OF U P
|
March 10, 1998 |
|
MADAN KANT SHARMA Vs. COMMITTEE OF MANAGEMENT ANGLO SANSKRIT INTER COLLEGE
|
September 14, 1998 |
|
MADAN LAL Vs. STATE OF U P
|
September 16, 1998 |
|
MADAN LAL GUPTAS Vs. STATE OF U P
|
May 20, 1998 |
|
MADAN LAL SHARMA Vs. DIVISIONAL FOREST OFFICER LAKHIMPUR KHERI AND ANOTHER
|
November 3, 1998 |
|
MADAN MOHAN Vs. CITY MAGISTRATE RENT CONTROL AND EVICTION OFFICER AURAIYA
|
March 11, 1998 |
|
MADAN MOHAN LAL GUPTA Vs. STATE OF U P
|
February 5, 1998 |
|
MADAN MOHAN RAJENDRA KUMAR Vs. CITY OF " GISTRATE
|
November 3, 1998 |
|
MADAN PAL SINGH Vs. PUSHPA LATA PANDEY
|
May 29, 1998 |
|
MADHU SINGH Vs. STATE OF U P
|
May 21, 1998 |
|
MADHURIMA BHARGAVA Vs. STATE OF UTTAR PRADESH
|
August 11, 1998 |
|
MAGAN LAL CHATURVEDI Vs. DISTRICT JUDGE MATHURA
|
May 11, 1998 |
|
MAGAN LAL CHATURVEDI Vs. DISTT JUDGE MATHURA
|
April 11, 1998 |
|
MAHABIR SINGH SHARMA Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD
|
March 6, 1998 |
|
MAHABIR SINGHS Vs. DISTRICT JUDGE FATEHPUR
|
April 7, 1998 |
|
MAHADEV Vs. ASSISTANT DIRECTOR OF CONSOLIDATION AND OTHERS
|
January 20, 1998 |
|
MAHALAKSHMI SUGAR MILLS CO LTD Vs. STATE OF U P
|
March 6, 1998 |
|
MAHALAKSHMI SUGAR MILLS CO LTD Vs. STATE OF U P
|
November 20, 1998 |
|
MAHALAKSHMI SUGAR MILLS CO LTD Vs. STATE OF U P
|
November 13, 1998 |
|
MAHARAJ SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL I LUCKNOW AND ANOTHER
|
November 6, 1998 |
|
MAHARIA RESURFACING and CONSTRUCTION P LTD Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT
AUTHORITY and RITES
|
December 3, 1998 |
|
MAHENDRA DEO NARAIN TIWARI Vs. STATE OF U P
|
May 8, 1998 |
|
MAHENDRA PAL Vs. MANAGER PRATHAMA BANK RAMPUR
|
September 25, 1998 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF U P
|
August 4, 1998 |
|
MAHENDRA SINGH Vs. ADDL COMMISSIONER JHANSI MARTDAL JHANSI
|
May 19, 1998 |
|
MAHENDRA SINGH Vs. KHUSHAL SINGH
|
December 15, 1998 |
|
MAHESH CHANDRA Vs. PRESCRIBED AUTHORITY AND ANR.
|
March 6, 1998 |
|
MAHESH CHANDRA MISRA Vs. STATE OF UTTAR PRADESH
|
July 13, 1998 |
|
MAHESH KUMAR SRIVASTAVA Vs. XVIIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
March 4, 1998 |
|
MAHESH KUMAR VERMA Vs. STATE
|
April 23, 1998 |
|
MAHESH NARAYAN GUPTA Vs. STATE OF U P
|
April 7, 1998 |
|
MAHESHA DEVI Vs. STATE OF U P
|
August 18, 1998 |
|
MAHIMANAND NEGI Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
January 21, 1998 |
|
MAHINDER SINGH Vs. VLTH ADDL DISTRICT JUDGE MEERUT
|
August 25, 1998 |
|
MAHIPAL SINGHS Vs. STATE OF U P
|
February 3, 1998 |
|
MAHMOODA Vs. DISTRICT JUDGE BAHRAICH
|
August 5, 1998 |
|
MAIL SINGH ALIAS MEHAL SINGH Vs. STATE OF U P
|
April 21, 1998 |
|
MAIYA DEEN TIWARI Vs. STATE OF UTTAR PRADESH
|
December 23, 1998 |
|
MAJOR D.K. SRIVASTAVA Vs. THE ALLAHABAD DEVELOPMENT AUTHORITY
|
January 11, 1998 |
|
MAMTA JAUHARI Vs. STATE OF U P
|
November 27, 1998 |
|
MAN PAL SINGH Vs. DISTRICT REGISTRATION OFFICER
|
January 22, 1998 |
|
MAN SINGH Vs. SUPERINTENDENT OF POLICE FATEHPUR
|
July 20, 1998 |
|
MANAGER LEASE AND RENT BATA INDIA LTD Vs. D J ALLAHABAD
|
August 20, 1998 |
|
MANAGER LEASE AND RENT M Vs. DISTRICT JUDGE ALLAHABAD
|
July 16, 1998 |
|
MANAGING DIRECTOR CANARA BANK Vs. RAMJI SHUKLA
|
March 20, 1998 |
|
MANBEER SINGH Vs. SENIOR SUPERINTENDENT OF POLICE GHAZIABAD
|
March 9, 1998 |
|
MANGAI RAM Vs. CIVIL JUDGE
|
September 18, 1998 |
|
MANGAL SINGH Vs. IVTH ADDITIONAL DISTRICT JUDGE VARANASI
|
February 10, 1998 |
|
MANGAL SINGH RAWAT AND COMPANY AND ORS Vs. KRISHI UTPADAN MANDI SAMITI AND ANR
|
March 11, 1998 |
|
Mangaru Vs. Bale
|
March 7, 1998 |
|
MANGLESH SINGH Vs. JUDGE FAMILY COURT ALLAHABAD AND ANOTHER
|
February 11, 1998 |
|
MANIK LAL BHARITYA Vs. STATE OF U P
|
November 25, 1998 |
|
MANISH JAIN Vs. DISTT DOWRY PROHIBITION OFFICER FIROZABAD
|
July 30, 1998 |
|
MANISH MISHRA Vs. STATE OF U P
|
April 30, 1998 |
|
MANJUSHRI PRAKASH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
January 20, 1998 |
|
MANNAN NAIK Vs. DISTRICT JUDGE, BASTI AND OTHERS
|
April 28, 1998 |
|
MANNU RAM Vs. ADDITIONAL DISTRICT JUDGE
|
May 2, 1998 |
|
MANOJ ALIAS GHANTOORI Vs. UNION OF INDIA
|
February 27, 1998 |
|
MANOJ KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE FATEHGARH FARRUKHABAD
|
December 16, 1998 |
|
MANOJ KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
|
February 13, 1998 |
|
MANOJ KUMAR SINGH Vs. DISTRICT BASIC EDUCATION OFFICER
|
September 16, 1998 |
|
MANORAMA PAINULI Vs. BASIC SHIKSHA PARISHAD U P ALLAHABAD
|
February 12, 1998 |
|
MANSIK CHIKITSALAYA KARMCHARI UNION Vs. STATE OF U P
|
April 16, 1998 |
|
MAQBOOL AHMAD Vs. D.M., BALRAMPUR AND OTHERS
|
February 19, 1998 |
|
MAQSOOD ALI MUTWALLI WAQF ALLAHTALA SHER ALI AND MOTI
BEGUM MORADABAD Vs. U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW
|
April 17, 1998 |
|
MAQSOOD MAIN Vs. RUKHSANA TAZEEM
|
July 20, 1998 |
|
MARGOOB Vs. STATE OF U P
|
July 22, 1998 |
|
MARINAL KANT MALLIK Vs. STATE OF U P
|
September 11, 1998 |
|
MARKANDEY RAI Vs. STATE OF U P
|
January 9, 1998 |
|
MATAI ALIAS MATA PRASAD Vs. STATE OF U P
|
January 6, 1998 |
|
MATHURA ZILA SAHKARI BANK LTD Vs. UPPAR SHRAM AYUKTA AGRA KASHETRA
|
November 3, 1998 |
|
MATHURESH CHAND Vs. U P PUBLIC SERVICE TRIBUNAL III LUCKNOW
|
October 24, 1998 |
|
MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE OF U P
|
August 4, 1998 |
|
MAYA CHAUDHARY Vs. STATE OF U P
|
September 8, 1998 |
|
MAYA DEVI Vs. D I O S ETAWAH
|
April 30, 1998 |
|
MAYA FOODS AND VANASPATI LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY BR ALLAHABAD
|
October 26, 1998 |
|
MAYA SHANKER SRIVASTAVA Vs. ADDL DIST JUDGE IV GORAKHPUR
|
August 19, 1998 |
|
MCDOWELL AND CO LTD Vs. STATE OF U P
|
January 16, 1998 |
|
MEENA Vs. STATE OF U P
|
May 19, 1998 |
|
MEENA SINGH Vs. STATE OF U P
|
November 1, 1998 |
|
MEERA DEVI Vs. STATE OF U P
|
July 1, 1998 |
|
MEERA DEVI Vs. VARANASI DEVELOPMENT AUTHORITY
|
July 29, 1998 |
|
MEERA DEVI Vs. STATE OF UTTAR PRADESH
|
January 7, 1998 |
|
MEERUT DEVELOPMENT AUTHORITY MEERUT Vs. CHADDHA CONSTRUCTION CO NEW DELHI AND ANOTHER
|
August 11, 1998 |
|
MEHAR JAHAN Vs. J S C C PRESCRIBED AUTHORITY MEERUT AND ANOTHER
|
September 22, 1998 |
|
MEHBOOB FATIMA Vs. SECOND ADDL DISTT JUDGE ALLAHABAD
|
November 17, 1998 |
|
MEWA RAM Vs. DY DIRECTOR OF CONSOLIDATION FAIZABAD
|
November 13, 1998 |
|
MIHIR BANERJI Vs. LALLU LAL KUSHWAHA
|
October 26, 1998 |
|
MINNI Vs. IIND ADDITIONAL DISTRICT JUDGE HARDOI
|
April 22, 1998 |
|
MINOTI MAZUMDAR Vs. TARA CHAND AND ANOTHER
|
April 17, 1998 |
|
MINOTI MAZUMDAR Vs. TARA CHAND
|
October 13, 1998 |
|
MISHRA D K Vs. PRESIDING OFFICER
|
April 10, 1998 |
|
MITHILESH KUMAR SINGH Vs. STATE OF U P
|
December 14, 1998 |
|
MITHLESH KUMARI Vs. GAON SABHA KISHANPUR
|
August 19, 1998 |
|
MOBEEN AHMAD ANSARI Vs. STATE OF U P
|
September 3, 1998 |
|
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX U P
|
September 4, 1998 |
|
MOHAMMAD ALI Vs. IIND ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
October 23, 1998 |
|
MOHAMMAD AYAZ Vs. ADDITIONAL DISTRICT JUDGE
|
March 2, 1998 |
|
MOHAMMAD NABI Vs. RAFIQ
|
March 25, 1998 |
|
MOHAMMAD NASIR Vs. DISTRICT JUDGE NAINITAL
|
October 14, 1998 |
|
MOHAMMAD RAFIQ Vs. STATE OF UTTAR PRADESH
|
February 20, 1998 |
|
MOHAMMAD RAISH AHMAD Vs. STATE OF U P
|
April 30, 1998 |
|
MOHAMMAD REHAN JAFRI Vs. STATE OF U.P. AND ORS.
|
January 7, 1998 |
|
MOHAMMAD SHAFI Vs. BARU
|
January 9, 1998 |
|
MOHAMMAD SHARIF Vs. STATE OF UTTAR PRADESH
|
March 25, 1998 |
|
MOHAMMAD TUFAIL KHAN Vs. DIRECTOR OF EDUCATION U P LUCKNOW
|
March 6, 1998 |
|
MOHAMMAD UMAR Vs. NAGAR PALIKA KHATIMA
|
February 10, 1998 |
|
MOHAMMAD UMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE MORADABAD RANGE
|
March 5, 1998 |
|
MOHAMMAD UMAR Vs. STATE OF U P
|
September 21, 1998 |
|
MOHAMMAD UMAR Vs. EIGHTH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AN
|
July 16, 1998 |
|
MOHAMMED ISAMAIL ALIAS CHHEDI Vs. HAJI HAFIZ MOHAMMAD UMAR
|
April 29, 1998 |
|
MOHAN LAL Vs. STATE OF U P
|
January 12, 1998 |
|
MOHAN SINGH Vs. IST ADDITIONAL DISTRICT JUDGE LUCKNOW
|
February 24, 1998 |
|
MOHARRAM ALI Vs. PRESCRIBED AUTHORITY ALLAHABAD
|
March 31, 1998 |
|
MOHARRAM ALI Vs. STATE OF UTTAR PRADESH
|
August 20, 1998 |
|
Mohd Arif Vs. STATE OF U P
|
August 26, 1998 |
|
MOHD ISLAM SIDDIQUI Vs. STATE OF U P
|
September 7, 1998 |
|
MOHD ISMAIL Vs. STATE OF U P
|
April 13, 1998 |
|
MOHD ISSA Vs. STATE OF U P
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February 10, 1998 |
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MOHD JUBAIR Vs. DISTRICT JUDGE JAUNPUR
|
May 6, 1998 |
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MOHD MALIK Vs. STATE OF U P
|
January 27, 1998 |
|
MOHD SHAFI Vs. COLLECTOR MUZAFFARNAGAR
|
January 23, 1998 |
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MOHD SHUEB ASIF Vs. STATE OF U P
|
October 7, 1998 |
|
MOHD TUFAIL KHAN Vs. DIRECTOR OF EDUCATION LUCKNOW
|
March 6, 1998 |
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MOHD UMAR Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
|
February 10, 1998 |
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MOHD UMAR Vs. NAGAR PALIKA KHATIMA DISTT NAINITAL
|
October 2, 1998 |
|
MOHD WAJID ALI Vs. STATE OF U P
|
November 10, 1998 |
|
MOHD WASIULLAH KHAN Vs. ALIGARH DEVELOPMENT AUTHORITY
|
January 29, 1998 |
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MOHD. FAREED KHAN Vs. SMT. SUSHMA VISHWAKARMA AND OTHERS
|
March 24, 1998 |
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MOHD. ISLAM Vs. STATE OF U.P. AND ORS.
|
July 14, 1998 |
|
Mohd. Jubair Vs. Distt.Judge,Jaunpur & Ors.
|
May 6, 1998 |
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MOHINDER SINGH Vs. VITH ADDL DISTRICT JUDGE MEERUT
|
August 25, 1998 |
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MOHIT NAMAN Vs. UNIVERSITY OF ALLAHABAD
|
August 21, 1998 |
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MOINUDDIN Vs. STATE OF UTTAR PRADESH
|
January 22, 1998 |
|
MOLHAR Vs. STATE OF U P
|
April 29, 1998 |
|
MOOL CHAND Vs. SANWAT RAM AND ANOTHER
|
November 3, 1998 |
|
MOOL CHANDRA SHARMA Vs. GENERAL MANAGER KISAN SAHKARI CHINI MILLS LTD
|
November 30, 1998 |
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MORADHWAJ Vs. DISTRICT MAGISTRATE KANPUR NAGAR
|
September 4, 1998 |
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MORGENSTERN WERNER Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1998 |
|
MRIDUL KUMAR DWIVEDI ADVOCATE Vs. STATE OF U P
|
May 5, 1998 |
|
MUKESH Vs. XI ADDL DISTRICT JUDGE MEERUT
|
May 29, 1998 |
|
MUKESH Vs. STATE OF U P
|
June 3, 1998 |
|
MUKESH KUMAR Vs. STATE OF U P
|
December 2, 1998 |
|
MUKESH KUMAR SRIVASTAVA Vs. ANANT SAHKARI AVAS SAMITI LTD
|
September 16, 1998 |
|
MUKESH KUMAR SRIVASTAVA Vs. XVIII ADDL DIST JUDGE ALLAHABAD
|
April 3, 1998 |
|
MUKHTAR ALI Vs. STATE OF UTTAR PRADESH
|
July 21, 1998 |
|
MUKHTAR ALI Vs. JUDGE FAMILY COURT ALLAHABAD
|
July 20, 1998 |
|
MUKTA PRASAD DECD Vs. XVITH ADDTIONAL DISTRICT JUDGE KANPUR
|
March 3, 1998 |
|
MUKTI RAYS Vs. STATE OF U P
|
April 9, 1998 |
|
MULLOO Vs. STATE OF U P
|
February 18, 1998 |
|
MULLOO Vs. STATE OF U P
|
February 13, 1998 |
|
MULLOO Vs. STATE
|
February 3, 1998 |
|
Mulloo and Anr. Vs. State of U.P.
|
February 18, 1998 |
|
MUNI SHANKAR PANDEY Vs. THE STATE OF U.P. AND ORS.
|
January 7, 1998 |
|
MUNIRUL HAQUE SIDDIQUI Vs. STATE OF U P
|
August 4, 1998 |
|
MUNISH BABU TRIVEDI Vs. S H O P S DADON ALIGARH
|
May 28, 1998 |
|
MUNNA LAI Vs. R C E O MATHURA
|
May 29, 1998 |
|
MUNNA LAL YADAV Vs. COMMANDING OFFICER 388 D S C PLATOON CENTRAL ORDINANCE
|
January 20, 1998 |
|
MUNSHI LAL Vs. ADDITIONAL DISTRICT MAGISTRATE F R C AND E O KANPUR NAGAR
|
August 5, 1998 |
|
MUQEEM AHMADS Vs. DISTRICT JUDGE SULTANPUR
|
September 4, 1998 |
|
MURAD BEGUM Vs. DISTRICT SUPPLY OFFICER BAREILLY AND ANOTHER
|
August 12, 1998 |
|
MURARI Vs. STATE OF U P
|
March 5, 1998 |
|
MURLI MANOHAR SHUKLA Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE AND DISTRICT ASISTANT
|
August 18, 1998 |
|
MURLI PRASAD Vs. STATE OF U P
|
April 10, 1998 |
|
MURLIDHAR SRIVASTAVA Vs. STATE OF U P
|
September 9, 1998 |
|
MURTI SHRI LAXMAN JI MAHARAJ Vs. PANNA LAL SAHU AND ANOTHER
|
August 25, 1998 |
|
MUSLIM EDUCATIONAL SOCIETY Vs. D I O S SHAHJAHANPUR
|
August 28, 1998 |
|
MUSSRAT SHAHIN Vs. MOHAMMAND DAUD
|
October 12, 1998 |
|
N B SINGH ADDITIONAL DISTRICT AND SESSIONS JUDGE BUDAUN Vs. LAKSHMI BIHAR DISTRICT JUDGE
|
November 12, 1998 |
|
N N CONSULTANTS PVT LTD Vs. KHATEMA FIBRES LTD
|
October 16, 1998 |
|
NAGAR NIGAM KANPUR Vs. VIIITH ADDL DIST JUDGE
|
July 1, 1998 |
|
NAGAR NIGAM KANPUR Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR
|
January 7, 1998 |
|
NAGDEV SONS Vs. STATE OF UTTAR PRADESH
|
August 4, 1998 |
|
NAGENDRA RAI Vs. STATE OF UTTAR PRADESH
|
February 11, 1998 |
|
NAGINA Vs. DY DIRECTOR OF CONSOLIDATION PADRAUNA DECORIA
|
February 10, 1998 |
|
NAGINA Vs. DIRECTOR OF CONSOLIDATION PADRAUNA DISTRICT DEORIA
|
October 2, 1998 |
|
NAHAR SINGH Vs. RAMDUTT
|
April 29, 1998 |
|
NAIK RAVI PRATAP SINGH Vs. UNION OF INDIA
|
July 22, 1998 |
|
NAIMUDDIN Vs. XLLTH ADDITIONAL DISTRICT JUDGE AGRA ANDORS
|
March 6, 1998 |
|
NAKCHHED SINGH Vs. STATE OF U P
|
December 15, 1998 |
|
NANAK Vs. SUPERINTENDENT DISTRICT JAIL BULANDSHAHR
|
April 12, 1998 |
|
NANAK Vs. SUPERINTENDENT DISTRICT JAIL BULANDSHAHR
|
April 2, 1998 |
|
NANGE ALIAS GOPAL Vs. STATE
|
January 16, 1998 |
|
NAR BAHADUR GURANG Vs. UNION OF INDIA
|
April 28, 1998 |
|
NARAIN Vs. STATE
|
January 22, 1998 |
|
NARAIN DAS Vs. IIND ADDL DIST JUDGE MORADABAD
|
May 14, 1998 |
|
NARAIN PRASAD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES AGRA
|
August 26, 1998 |
|
NARAYANA DAS Vs. VI ADDL SESSIONS JUDGES JHANSI
|
February 5, 1998 |
|
NARENDRA BAHADUR SINGH Vs. STATE OF U P
|
December 15, 1998 |
|
NARENDRA KUMAR JAIN Vs. GOPAL KRISHNA MALHOTRA
|
March 25, 1998 |
|
NARENDRA KUMAR SINGH GAUR Vs. UNION OF INDIA
|
February 23, 1998 |
|
NARENDRA PAL SINGH Vs. DISTRICT JUDGE ETAWAH
|
April 10, 1998 |
|
NARENDRA RAI Vs. SECRETARY U P STATE ELECTRICITY BOARD SHAKTI BHAWAN LUCKNOW
|
October 9, 1998 |
|
NARENDRA SINGH CHAUHAN Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY SRINAGAR GARHWAL
|
January 20, 1998 |
|
NARESH KUMAR Vs. STATE OF U P
|
September 24, 1998 |
|
NARESH NARAIN JOHRI Vs. STATE OF U P
|
October 26, 1998 |
|
NARESH PRATAP SINGH Vs. UNION OF INDIA UOI
|
January 12, 1998 |
|
NAROTTAM AGRAWAL Vs. BAL SWAROOP SRIVASTAVA
|
May 20, 1998 |
|
NARVADA DEVI Vs. THE STATE OF U.P. AND OTHERS
|
January 7, 1998 |
|
NASEEM Vs. STATE OF UTTAR PRADESH
|
July 16, 1998 |
|
NASIM UDDIN SIDDIQUI Vs. STATE OF U P
|
April 17, 1998 |
|
NATHI LAL Vs. IIIRD ADDL DISTRICT JUDGE AGRA
|
December 14, 1998 |
|
NATHU Vs. STATE OF UTTAR PRADESH
|
January 19, 1998 |
|
NATHUNI SHARMA Vs. STATE OF U P
|
November 13, 1998 |
|
NAUBAHAR Vs. STATE
|
November 25, 1998 |
|
NAURANG SINGH Vs. STATE OF U P
|
March 6, 1998 |
|
NAVAL KISHORE DUBEY Vs. STATE OF U P
|
November 30, 1998 |
|
NAVIN CHANDRA PANDEY Vs. JASPAL SINGH
|
December 8, 1998 |
|
NAWAL KISHORE Vs. STATE OF U P
|
November 26, 1998 |
|
NAWAL KISHORE GUPTA Vs. STATE OF UTTAR PRADESH
|
September 15, 1998 |
|
Nawal Kishore Gupta and Ors. Vs. State of U.P.& Anr.
|
September 15, 1998 |
|
NAZMA KHAN Vs. STATE OF U P
|
August 6, 1998 |
|
NEELAM CHAUDHARIS Vs. STATE OF U P
|
November 30, 1998 |
|
NEELAM SINGH Vs. STATE OF UTTAR PRADESH
|
August 10, 1998 |
|
NEETA ANDREWS Vs. B S A BULANDSHAHR
|
August 20, 1998 |
|
NEM CHANDRA JAIN Vs. IX ADDL DISTRICT AND SESSIONS JUDGE MEERUT
|
September 15, 1998 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BIMLA DEVI
|
May 12, 1998 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SITA SHARMA
|
December 3, 1998 |
|
NEW INDIA INSURANCE CO LTD Vs. KIRAN SINGH
|
April 29, 1998 |
|
NIRMAL BEHARI LAL Vs. U P EXPORT CORPORATION LTD
|
September 25, 1998 |
|
NIRMALA DEVI SRIVASTAVA Vs. DISTRICT JUDGE KANPUR NAGAR
|
July 20, 1998 |
|
NIRMALA KUMARI Vs. DISTRICT JUDGE MAINPURI
|
May 14, 1998 |
|
NISAR Vs. STATE OF U P
|
May 19, 1998 |
|
NITYANAND SHARMA Vs. UNION OF INDIA
|
September 15, 1998 |
|
NITYANAND SHARMA Vs. UNION OF INDIA UOI
|
January 15, 1998 |
|
NIWAS KHANDSARI UDYOG Vs. CANARA BANK BIJNOR
|
July 14, 1998 |
|
NOOR JAHAN ALAM Vs. UNION OF INDIA
|
September 9, 1998 |
|
NOORUL HASAN Vs. ASSISTANT SUB DIVISIONAL MAGISTRATE FATEHPUR AND ANOTHER
|
January 7, 1998 |
|
NORTHERN INDIA TEXTILE RESARCH ASSOCIATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V
|
February 11, 1998 |
|
O P JAIM Vs. MOHD ISMILE
|
April 13, 1998 |
|
O P SHARMA Vs. U P STATE WAREHOUSING CORPORATION LTD
|
November 18, 1998 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. ASST PROVIDENT FUND COMMISSIONER
|
November 6, 1998 |
|
OM KUMARI Vs. IXTH ADDL. DISTRICT JUDGE
|
December 18, 1998 |
|
Om Prakash Vs. First Addl. District Judge,Ballia & Ors.
|
April 12, 1998 |
|
OM PRAKASH Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
|
May 25, 1998 |
|
OM PRAKASH Vs. PRESCRIBED AUTHORITY SAHARANPUR
|
July 21, 1998 |
|
OM PRAKASH GUPTA Vs. BRANCH MANAGER STATE BANK OF INDIA KAKA DEO BRANCH KANPUR NAGAR
|
January 9, 1998 |
|
OM PRAKASH PAWAR Vs. STATE OF UTTAR PRADESH
|
August 27, 1998 |
|
OM PRAKASH SAXENA Vs. XIITH ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
|
March 27, 1998 |
|
OM PRAKASH SRIVASTAVA Vs. STATE OF U P
|
March 20, 1998 |
|
P N SRIVASTAVA Vs. STATE OF U P
|
December 7, 1998 |
|
PADAM CHANDS Vs. STATE OF U P
|
November 12, 1998 |
|
PADAM KUMAR RASTOGI Vs. GHAZIABAD ZILA SAHKARI BANK LTD
|
October 8, 1998 |
|
PANCHAM LAL Vs. STATE OF UTTAR PRADESH
|
November 12, 1998 |
|
PANCHAM RAM Vs. CHIEF ENGINEER U P JAL NIGAM
|
November 26, 1998 |
|
PANCHHI Vs. STATE OF UTTAR PRADESH
|
February 17, 1998 |
|
Panchhi and Ors. Vs. State of U.P.
|
February 17, 1998 |
|
PANCHSHEEL POLY CLINIC NURSING HOME Vs. DISTRICT MAGISTRATE MEERUT
|
February 24, 1998 |
|
PANKAJ SRIVASTAVA Vs. PRINCIPAL MOTI LAL NEHRU REGIONAL ENGINEERING COLLEGE ALLAHABAD AND ANOTHER
|
April 17, 1998 |
|
PAPPU ALIAS AUSAN SINGH Vs. ADHIKSHAK JANPAD KARAGAR
|
December 17, 1998 |
|
PARAS NATH MISHRA Vs. DIRECTOR GENERAL N C C
|
October 28, 1998 |
|
PARAS NATH UPADHYAY Vs. DISTRICT INSPECTOR OF SCHOOLS FAIZABAD
|
October 16, 1998 |
|
PARASHU RAM PANDEYS Vs. PRABANDH SANCHALAK
|
July 30, 1998 |
|
PARMA PANDEY Vs. STATE OF UTTAR PRADESH
|
November 6, 1998 |
|
PARMARTH PRAKASH Vs. UNION OF INDIA
|
March 23, 1998 |
|
PARMESHWAR GOND DECD Vs. IIND ADDITIONAL DISTRICT JUDGE DEORIA
|
May 12, 1998 |
|
PARVINDER KUMAR Vs. VII A D J KANPUR NAGAR
|
November 13, 1998 |
|
PATVERDHAN SINGH Vs. DISTRICT JUDGE KANPUR NAGAR
|
June 3, 1998 |
|
PATVERDHAN SINGH Vs. DISTRICT JUDGE KANPUR NAGAR
|
March 6, 1998 |
|
PHARAT Vs. STATE OF U P
|
July 20, 1998 |
|
PHELLU Vs. BOARD OF REVENUE ALLAHABAD
|
September 25, 1998 |
|
PHOOL CHAND Vs. STATE OF U P
|
May 20, 1998 |
|
PHOOL CHAND Vs. STATE OF U.P. AND OTHERS
|
February 23, 1998 |
|
PHOOL CHANDRA YADAV Vs. PUBLIC SERVICE COMMISSION
|
December 9, 1998 |
|
PHOOL SINGH Vs. ADDITIONAL J S C C BAREILLY
|
July 14, 1998 |
|
PHOOLA DEVI Vs. STATE OF U P
|
September 17, 1998 |
|
PIRTHI Vs. TODAR MAL
|
September 8, 1998 |
|
PITAMBER Vs. BOARD OF REVENUE ALLAHABAD
|
January 13, 1998 |
|
PITAMBER LAL YADAV Vs. STATE OF U.P. AND ANOTHER
|
June 1, 1998 |
|
PIYUSH TRIPATHI Vs. CHAIRMAN CHIEF MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LTD
|
August 31, 1998 |
|
POORAN CHANDRA ANAND Vs. STATE OF U P
|
April 6, 1998 |
|
PRABHA BHATNAGAR Vs. STATE OF U P
|
November 11, 1998 |
|
PRABHAT NARAIN TICKOO Vs. MAMTA TICKOO
|
May 5, 1998 |
|
PRABHAT RANJAN PANDEY Vs. STATE OF U P
|
October 13, 1998 |
|
PRABHAT RANJAN SHARMA Vs. DIRECTOR TECHNICAL EDUCATION U P KANPUR
|
July 14, 1998 |
|
PRABHAWATI DEVI Vs. IIND ADDL DISTRICT JUDGE GHAZIPUR
|
April 24, 1998 |
|
PRABHAWATI DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE GHAZIPUR
|
April 27, 1998 |
|
PRADEEP KUMAR Vs. DISTRICT STAMP OFFICER, BIJNOR AND ANOTHER
|
May 14, 1998 |
|
PRADEEP KUMAR Vs. THE ADDITIONAL DISTRICT JUDGE
|
December 17, 1998 |
|
PRADEEP KUMAR BHARDWAJ Vs. STATE OF U P
|
September 25, 1998 |
|
PRADEEP KUMAR RASTOGI Vs. VIPIN KUMAR DHAWAN
|
September 25, 1998 |
|
PRAFULLA SINGH Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION REGIONAL OFFICE
|
October 23, 1998 |
|
PRAG VANASPATI PRODUCTS Vs. ASSTT LABOUR COMMISSIONER ALIGARH AND ANOTHER
|
October 26, 1998 |
|
PRAGYA JAISWAL Vs. SHIV PRASAD YADAV AND ANOTHER
|
July 16, 1998 |
|
PRAHLAD Vs. STATE OF HARYANA
|
October 7, 1998 |
|
PRAKASH Vs. STATE OF U P
|
September 15, 1998 |
|
PRAKASH NARAIN MISRA DECD Vs. STATE OF U P
|
September 7, 1998 |
|
PRAKASH NARAYAN TRIPATHI Vs. SESSIONS JUDGE KARVI
|
May 27, 1998 |
|
PRAKASH SINGHS Vs. STATE OF U P
|
August 28, 1998 |
|
PRAKASHAN BHAWAN Vs. STATE OF UTTAR PRADESH
|
March 3, 1998 |
|
PRAMOD KUMAR Vs. NAGAR PALIKA ALIGARH
|
September 17, 1998 |
|
PRAMOD KUMAR AWASTHI Vs. STATE OF U P AND ANOTHER
|
March 19, 1998 |
|
PRAMOD KUMAR CHATURVEDI Vs. DISTRICT MAGISTRATE FARRUKHABAD AND ANOTHER
|
May 4, 1998 |
|
PRAMOD KUMAR TANDON Vs. STATE OF U P
|
March 26, 1998 |
|
PRAMOD KUMAR YADAV Vs. STATE OF U P
|
November 26, 1998 |
|
PRAMOD KUMARS Vs. ADDL COMMISSIONER ADMN GORKHAPUR
|
November 25, 1998 |
|
PRAMOD TEWARI Vs. KALYAN SINGH
|
April 10, 1998 |
|
PRAMOD TIWARI Vs. STATE OF U P
|
November 18, 1998 |
|
PRAN NATH Vs. CHANDRA PRAKASH SAKSENA
|
November 12, 1998 |
|
PRASHIDH SINGH CHAUHANS Vs. ADDITIONAL JUDGE SMALL CAUSES COURT VARANASI
|
May 13, 1998 |
|
PRATAP NARAIN Vs. VTH ADDL DISTRICT JUDGE ALLAHABAD
|
March 25, 1998 |
|
PRATHMA BANK Vs. CONSUMER PROTECTION DISTRICT FORUM MORADABAD AND ANOTHER
|
September 2, 1998 |
|
PRAYAG NARAINS Vs. STATE OF U P
|
February 24, 1998 |
|
PREM CHAND PANDEY Vs. SAVITRI PANDEY
|
April 17, 1998 |
|
PREM CHANDRA AND Vs. COLLECTOR FAIZABAD
|
April 28, 1998 |
|
PREM NARAIN Vs. KANPUR DEVELOPMENT AUTHORITY AND OTHERS
|
August 26, 1998 |
|
PREM NATH SHARMA; ACHITYA KUMAR TRIPATHI; Vs. STATE OF U P
|
November 6, 1998 |
|
PREM PAL SINGH Vs. ZILA ARTH EVAM SANKHYA ADHIKARI BUDAUN
|
October 6, 1998 |
|
PREM PAL SINGH Vs. BOARD OF REVENUE
|
May 1, 1998 |
|
PREM SINGH Vs. COLLECTOR FATEHPUR
|
February 3, 1998 |
|
PREM WATI Vs. STATE OF U P
|
July 10, 1998 |
|
PRINCIPAL SHRI JODHA SINGH INTER COLLEGE Vs. FIRST ADDL CHIEF JUDICIAL MAGISTRATE ACJ ETAWAH
|
August 12, 1998 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
July 28, 1998 |
|
PRITHVI RAJ Vs. STATE OF U P
|
December 17, 1998 |
|
PRITHVI RAJ SINGH TOMAR Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE MEERUT
|
July 20, 1998 |
|
PRITHVIRAJ SINGH TOMAR Vs. ADDL C J M MEERUT
|
July 20, 1998 |
|
PULAK BARDHAN Vs. DISTRICT JUDGE SONBHADRA
|
May 8, 1998 |
|
PUNJAB NATIONAL BANK Vs. RISHABH JAIN
|
October 14, 1998 |
|
PURNMASI YADAV Vs. NARBEDESHWAR TRIPATHI
|
January 27, 1998 |
|
PURNWASI Vs. COLLECTOR, GORAKHPUR AND OTHERS
|
February 26, 1998 |
|
PUSHPA DEVI SARAF Vs. JAI NARAIN PARASRAM PURIA
|
September 8, 1998 |
|
PUSHPA SAXENA Vs. STATE OF U P
|
April 22, 1998 |
|
PUSHPENDER Vs. S S P GHAZIABAD
|
January 21, 1998 |
|
PUTTU Vs. STATE OF U P
|
February 3, 1998 |
|
R K GUPTA Vs. FIRST ADDL DISTRICT JUDGE RAMPUR
|
November 3, 1998 |
|
R K TRADING COMPANY Vs. STATE
|
March 18, 1998 |
|
R N JAIN Vs. JAI PRAKASH TYAGI
|
May 4, 1998 |
|
R.P. SINGH Vs. THE SECRETARY, MINOR IRRIGATION DEPARTMENT AND ORS.
|
May 6, 1998 |
|
RADHEY SHYAM Vs. IST ADDL. DISTRICT JUDGE, SULTANPUR AND OTHERS
|
April 15, 1998 |
|
RADHIKA VIHAR E W S COLONY VIKAS SAMITI SAUNKH ROAD MATHURA Vs. U P AWAS AND VIKAS PARISHAD 104 M G MARG LUCKNOW AND ANOTHER
|
February 13, 1998 |
|
RAEES AHMAD Vs. STATE OF U P
|
December 4, 1998 |
|
RAGHUVANSH MISRA Vs. STATE OF U P
|
May 6, 1998 |
|
RAGHUVEER SARAN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 26, 1998 |
|
RAGHUWANSH KUMAR MISHRA Vs. STATE OF UTTAR PRADESH
|
September 1, 1998 |
|
RAHIL MASSY Vs. VTH ADDITIONAL DISTRICT JUDGE BAREILLY AND ANOTHER
|
May 1, 1998 |
|
RAHMAT JAHAN Vs. STATE OF U P
|
September 15, 1998 |
|
RAHMULLAHS Vs. DISTRICT JUDGE
|
August 26, 1998 |
|
RAI SAHAB SINGH Vs. UNION OF INDIA
|
October 29, 1998 |
|
RAIS ALI Vs. IIND ADDL DISTRICT JUDGE KANPUR
|
November 6, 1998 |
|
RAJ ASHOK OIL COMPANY Vs. STATE OF U P
|
September 21, 1998 |
|
RAJ BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
May 13, 1998 |
|
RAJ BAHADUR SINGH Vs. DISTRICT JUDGE FATEHPUR
|
July 9, 1998 |
|
RAJ BAHADUR SINGH Vs. STATE OF U P AND ANOTHER
|
December 22, 1998 |
|
RAJ KISHORE MISHRA Vs. ADDL CITY MAGISTRATE IIIRD
|
November 12, 1998 |
|
RAJ KUMAR Vs. SURENDRA KUMAR
|
August 6, 1998 |
|
RAJ KUMAR CONTRACTORS Vs. BAREILLY DEVELOPMENT
|
May 20, 1998 |
|
RAJ KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
December 11, 1998 |
|
RAJ MANGAL Vs. STATE
|
May 29, 1998 |
|
RAJ PATI CHAUHAN Vs. VICE CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY VARANASI
|
February 9, 1998 |
|
RAJ SINGH Vs. SUDHIR KUMAR AND ORS.
|
November 25, 1998 |
|
RAJ VIKRAM KHARE Vs. DISTRICT JUDGE BANDA AND ANOTHER
|
April 30, 1998 |
|
RAJA RAM MAURYA Vs. U P RAJYA KRISHI UTPADAN MANDI PARISHAD LUCKNOW
|
January 23, 1998 |
|
RAJA SHANKER DUBEY Vs. STATE OF U P
|
September 15, 1998 |
|
RAJBIR SINGH Vs. VII ADDL. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
May 13, 1998 |
|
RAJEET RAM SINGH Vs. VTH A D J KANPUR DEHAT
|
May 8, 1998 |
|
RAJEEV LOCHAN PANDEY Vs. DISTRICT JUDGE ALLAHABAD
|
May 26, 1998 |
|
RAJEN MAWAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 9, 1998 |
|
RAJENDRA KISHORE GUPTA AND ANR. Vs. 1ST ADDL. DISTRICT JUDGE, RAMPUR AND ORS.
|
November 3, 1998 |
|
RAJENDRA KUMAR GUPTA AND OTHERS Vs. MUKHYA NAGAR ADHKARI AND OTHERS
|
April 28, 1998 |
|
RAJENDRA KUMAR SONI Vs. CHIEF ENGINEER, P.W.D., LUCKNOW AND OTHERS
|
April 2, 1998 |
|
RAJENDRA KUMARS Vs. LALA SHREE CHAND JAIN
|
April 24, 1998 |
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RAJENDRA PAL SINGH Vs. KU INDU BALA BANSAL
|
December 18, 1998 |
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RAJENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN
|
November 11, 1998 |
|
RAJENDRA PRASAD PANDEY Vs. ALLAHABAD HIGH COURT AND ANOTHER
|
April 29, 1998 |
|
RAJENDRA PRASADS Vs. STATE OF U P
|
June 24, 1998 |
|
RAJENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS KUSHI NAGAR
|
February 7, 1998 |
|
RAJENDRA SINGH GANDHIS Vs. STATE OF U P AND ANOTHER
|
May 15, 1998 |
|
RAJESH GUPTA Vs. STATE OF U.P.
|
December 14, 1998 |
|
Rajesh Gupta Vs. Xth Addl. Distt.Judge,Kanpur Nagar & Ors.
|
March 3, 1998 |
|
RAJESH KUMAR Vs. STATE OF UTTAR PRADESH
|
December 11, 1998 |
|
RAJESH KUMAR Vs. DISTRICT CONSUMER PROTECTION FORUM
|
November 19, 1998 |
|
RAJESH KUMAR Vs. STATE OF U P
|
November 30, 1998 |
|
RAJESH KUMAR Vs. SAHUJI MAHARAJ KANPUR UNIVERSITY
|
November 3, 1998 |
|
RAJESH KUMAR Vs. STATE OF U P
|
September 23, 1998 |
|
Rajesh Kumar and Anr. Vs. State of U.P.& Ors.
|
December 11, 1998 |
|
RAJESH KUMAR CHAURASIA Vs. U P PUBLIC SERVICE COMMISSION
|
April 15, 1998 |
|
RAJESH KUMAR DWIVEDI Vs. STATE OF U P
|
September 16, 1998 |
|
RAJESH KUMAR MISHRA Vs. REGIONAL SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
October 9, 1998 |
|
RAJESH KUMAR PANDEY Vs. STATE OF U P
|
December 16, 1998 |
|
RAJESH KUMAR UPADHYAY Vs. JUDGE FAMILY COURT VARANASI
|
April 30, 1998 |
|
RAJESH MISRA Vs. UNIVERSITY OF ALLAHABAD
|
July 3, 1998 |
|
RAJESH MISRA Vs. UNIVERSITY OF ALLAHABAD
|
July 31, 1998 |
|
RAJESH SAXENA Vs. STATE OF U P
|
October 9, 1998 |
|
RAJESH SINGHS Vs. PURVANCHAL VISHWAVIDYALAYA JAUNPUR AND ANOTHER
|
October 27, 1998 |
|
RAJESHWAR Vs. STATE OF U P
|
July 20, 1998 |
|
RAJIV NAYAN SINGH Vs. ALLAHABAD UNIVERSITY
|
March 31, 1998 |
|
RAJJO ALIAS GINGIN AND Vs. STATE
|
December 10, 1998 |
|
RAJMANI Vs. JAISHREE
|
June 29, 1998 |
|
RAJMANI RAI Vs. STATE OF U P
|
August 13, 1998 |
|
RAJNI KANT SAHAI Vs. STATE OF U P
|
April 6, 1998 |
|
RAJPATI LAL Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 23, 1998 |
|
RAJU BHATIA Vs. STATE OF UTTAR PRADESH
|
November 12, 1998 |
|
RAJVANSHI YADAV Vs. STATE OF U P
|
March 25, 1998 |
|
RAJVEER Vs. STATE OF U P
|
November 26, 1998 |
|
Rajveer (In Jail) Vs. State of U.P.
|
November 26, 1998 |
|
RAKESH Vs. STATE OF U P
|
March 6, 1998 |
|
RAKESH Vs. STATE OF U P
|
March 4, 1998 |
|
RAKESH CHANDRA DUBE Vs. RENT CONTROL AND EVICTION OFFICER ADDITIONAL DISTRICT MAGISTRATE C D KANPUR
|
September 1, 1998 |
|
RAKESH KUMAR Vs. SENIOR SUPERINTENDENT OF POLICE SAHARANPUR
|
August 18, 1998 |
|
RAKESH KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
April 7, 1998 |
|
RAKESH KUMAR AND ANOTHER Vs. VITH ADDITIONAL DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
October 14, 1998 |
|
RAKESH KUMAR DIVEDI Vs. DIRECTOR OF EDUCATION OF SCHOOLS U P ALLAHABAD
|
July 20, 1998 |
|
RAKESH KUMAR SHANDILYA Vs. RENU
|
February 17, 1998 |
|
RAKESH KUMAR VATSA Vs. DISTRICT JUDGE SAHARANPUR
|
September 17, 1998 |
|
RAKSHAK RAMA SHANKAR SHARMA-II Vs. UNION OF INDIA UOI
|
July 10, 1998 |
|
RAM ADHAR Vs. STATE OF UTTAR PRADESH
|
August 13, 1998 |
|
RAM ASHEESH Vs. STATE OF U P
|
August 4, 1998 |
|
RAM AUTAR GARG DECD Vs. GENERAL MANAGER PERSONAL DIVISION PUNJAB NATIONAL BANK NEW DELHI AND
|
May 11, 1998 |
|
RAM AUTAR GOEL Vs. JAGANNATH GUPTA AND ANOTHER
|
January 29, 1998 |
|
RAM AWADH Vs. STATE OF UTTAR PRADESH
|
March 4, 1998 |
|
RAM BABU Vs. STATE OF U P
|
July 24, 1998 |
|
RAM BABU Vs. THE SPL. JUDGE, KANPUR NAGAR AND OTHERS
|
April 1, 1998 |
|
RAM BAHADUR SINGH Vs. GENERAL MANAGER ADMINISTRATION U P CO OPERATIVE UNION SOCIETY
|
September 22, 1998 |
|
RAM BALI PANDEY Vs. II ADDITIONAL JUDGE KANPUR
|
July 30, 1998 |
|
RAM BARAN MISRA Vs. UNION OF INDIA
|
May 1, 1998 |
|
RAM BILAS TIBRIWAL Vs. CHAIRMAN MUNICIPAL BOARD TITRI BAZAR
|
March 25, 1998 |
|
RAM BISHWASH Vs. DISTRICT OFFICER
|
June 3, 1998 |
|
RAM CHANDRA CHOUDHARY Vs. STATE OF U P AND ANOTHER
|
May 8, 1998 |
|
RAM CHANDRA YADAV Vs. STATE OF U P
|
October 29, 1998 |
|
RAM DARASH RAI Vs. STATE OF UTTAR PRADESH
|
February 21, 1998 |
|
Ram Das and Others Vs. State of U.P.
|
February 10, 1998 |
|
RAM DAS GUPTA Vs. NAEEM ULLAH
|
April 7, 1998 |
|
RAM DAS UPADHAYAY Vs. DEPUTY DIRECTOR OF EDUCATION
|
November 6, 1998 |
|
RAM DAS UPADHYA Vs. STATE OF U P
|
July 31, 1998 |
|
RAM DEO Vs. STATE OF U P
|
November 25, 1998 |
|
RAM DEVI Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR
|
October 13, 1998 |
|
RAM DULAREY Vs. SHIV MANGAL
|
September 15, 1998 |
|
RAM GANESH Vs. BHOOPCHAND
|
August 1, 1998 |
|
RAM GOPAL Vs. STATE OF UTTAR PRADESH
|
October 12, 1998 |
|
RAM GOPAL CHAIRMAN U P AND HIGHER EDUCATION SERVICES COMMISSION Vs. STATE OF U P AND ANOTHER
|
September 3, 1998 |
|
RAM HARAKH Vs. STATE OF U P
|
March 4, 1998 |
|
RAM INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA UOI
|
January 9, 1998 |
|
RAM JANAM RAM YADAV Vs. STATE OF U P
|
March 11, 1998 |
|
RAM JANAM SINGH Vs. COLLECTOR BALLIA
|
April 13, 1998 |
|
RAM KEDARS Vs. DY DIRECTOR OF CONSOLIDATION FAIZABAD
|
September 17, 1998 |
|
RAM KHELWAN PATHAK Vs. STATE OF U P
|
February 20, 1998 |
|
RAM KISHAN Vs. DISTT AND SESSIONS JUDGE HARIDWAR
|
November 13, 1998 |
|
RAM KISHAN DONDHA Vs. PRESCRIBED AUTHORITY, MORADABAD AND OTHERS
|
August 18, 1998 |
|
RAM KISHAN PRAJAPATI Vs. NARBDA
|
May 22, 1998 |
|
RAM KISHANS Vs. COLLECTOR GHAZIABAD
|
March 6, 1998 |
|
RAM KRISHNA JAISWAL Vs. DISTRICT JUDGE ALLAHABAD
|
November 12, 1998 |
|
RAM KRISHNA JAISWALS Vs. JUDGE SMALL CAUSES COURT ALLAHABAD
|
October 23, 1998 |
|
RAM KUMAR Vs. STATE OF U P
|
November 13, 1998 |
|
RAM KUMAR Vs. COMMISSIONER JHANSI
|
January 5, 1998 |
|
RAM KUMAR DWIVEDI Vs. PRADESHIK COOPERATIVE DAIRY FEDERATION LTD
|
August 12, 1998 |
|
RAM KUMAR GUPTA Vs. SHIA CENTRAL BOARD OF WAQFS U P
|
November 10, 1998 |
|
RAM LAKHAN PATEL Vs. I T I LTD
|
April 23, 1998 |
|
RAM LAL Vs. HARI KRISHNA
|
November 3, 1998 |
|
RAM LAL YADAV Vs. CHIEF JUDICIAL MAGISTRATE LKO
|
October 9, 1998 |
|
RAM MOORAT GUPTA Vs. JUDGE FAMILY COURT
|
December 16, 1998 |
|
RAM MURTI Vs. D D C SULTANPUR
|
September 2, 1998 |
|
RAM MURTI CHATURVEDI Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHVAVIDYALAYA
|
May 6, 1998 |
|
RAM MURTI MADHUKAR Vs. DISTRICT MAGISTRATE SITAPUR
|
March 31, 1998 |
|
RAM NARAIN TEWARI Vs. STATE OF U P
|
April 24, 1998 |
|
RAM NARAYAN Vs. STATE OF U.P. AND OTHERS
|
June 29, 1998 |
|
RAM NARESH Vs. STATE OF U P
|
July 22, 1998 |
|
RAM NARESH VERMA Vs. STATE OF U P
|
November 24, 1998 |
|
RAM PAL SINGH Vs. STATE OF U P
|
September 7, 1998 |
|
RAM PAL SINGH TYAGI Vs. U P CO OP FEDERATION LTD
|
September 1, 1998 |
|
RAM PALAT Vs. COMMISSIONER AZAMGARH DIVISION
|
May 14, 1998 |
|
RAM PRAKASH GUPTA ALIAS BABU PRAKASH GUPTA ALIAS BABU LAL Vs. DHAKKAN LAL
|
March 5, 1998 |
|
RAM PRAKASH MISRA DECD Vs. IVTH ADDL DISTRICT JUDGE ETAH
|
September 9, 1998 |
|
RAM PRASAD Vs. STATE OF U P
|
March 5, 1998 |
|
RAM PRATAP Vs. STATE OF U P
|
November 2, 1998 |
|
RAM RATAN Vs. DISTRICT BASIC SHIKSHA ADHIKARI
|
November 12, 1998 |
|
RAM ROOP SHUKLA Vs. STATE OF U P
|
July 20, 1998 |
|
RAM RUP Vs. FIRST ADDL DISTRICT JUDGE JAUNPUR
|
July 24, 1998 |
|
RAM SAGAR Vs. STATE OF U P
|
August 3, 1998 |
|
RAM SAJIWAN Vs. CHAIRMAN/PRESIDENT DISTRICT CONSUMER PROTECTION FORUM, BASTI AND OTHERS
|
August 3, 1998 |
|
RAM SAMUJ DECD Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
February 6, 1998 |
|
RAM SANEHI Vs. STATE OF U P
|
May 5, 1998 |
|
RAM SARAN Vs. STATE OF U P
|
August 11, 1998 |
|
RAM SARAN SINGH Vs. DISTRICT JUDGE GHAZIPUR
|
May 15, 1998 |
|
RAM SARAN TIWARY Vs. STATE OF U P AND ANOTHER
|
September 11, 1998 |
|
RAM SHANKER Vs. STATE OF UTTAR PRADESH
|
March 19, 1998 |
|
RAM SHIROMANI SINGH AND OTHERS Vs. THE DISTRICT JUDGE, FATEHPUR AND OTHERS
|
April 10, 1998 |
|
RAM SINGAR YADAVS Vs. STATE OF U P
|
December 18, 1998 |
|
RAM SINGH Vs. STATE OF U P
|
July 29, 1998 |
|
RAM SIYADAS CHELA Vs. IV ADDL SESSIONS JUDGE JALAUN AT ORAI
|
December 7, 1998 |
|
RAM SURESH TEWARI Vs. STATE
|
January 27, 1998 |
|
RAM SWAROOP Vs. STATE OF UTTAR PRADESH
|
December 9, 1998 |
|
RAM SWAROOP Vs. BABU
|
November 18, 1998 |
|
RAM VEER SINGH Vs. DY DIRECTOR OF CONSOLIDATION MORADABAD
|
November 23, 1998 |
|
Ramakant Pandey and others Vs. Union of India and others
|
July 10, 1998 |
|
RAMAKANT PUROHIT Vs. STATE OF U P
|
December 9, 1998 |
|
RAMAWATI SHARMA Vs. UNION OF INDIA
|
March 19, 1998 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
February 2, 1998 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
January 4, 1998 |
|
RAMESH CHANDRA Vs. ABDUL RAHMAN
|
December 22, 1998 |
|
RAMESH CHANDRA AGARWALS Vs. DISTRICT JUDGE HARDOI AND ANOTHER
|
September 18, 1998 |
|
RAMESH CHANDRA CHANCHAL Vs. STATE OF U P
|
October 27, 1998 |
|
RAMESH CHANDRA GUPTAS Vs. ADDITIONAL DISTRICT JUDGE MAHARAJGANJ
|
May 12, 1998 |
|
RAMESH PRASAD Vs. REGISTRAR CO OPERATIVE SOCIETIES LUCKNOW
|
July 30, 1998 |
|
RAMESHJI PATHAK Vs. STATE OF U P
|
November 24, 1998 |
|
RAMESHWAR Vs. VTH ADDL DIST JUDGE BASTI
|
May 28, 1998 |
|
RAMESHWAR SINGH PAL Vs. STATE OF U P
|
August 31, 1998 |
|
RAMHARAKH Vs. STATE OF UTTAR PRADESH
|
March 4, 1998 |
|
RAMI RAM Vs. STATE OF U P
|
May 8, 1998 |
|
RAMJI CHAUHAN Vs. STATE OF U P
|
August 7, 1998 |
|
Ramji Chauhan Vs. State of Uttar Pradesh
|
October 7, 1998 |
|
RAMJI SINGH Vs. STATE OF U P
|
December 15, 1998 |
|
RAMLAL Vs. DISTRICT DY DIRECTOR OF CONSOLIDATION
|
May 28, 1998 |
|
RAMPAL SINGH Vs. DISTRICT MAGISTRATE SAHARANPUR
|
September 11, 1998 |
|
Rampal Singh Vs. Chetram Singh
|
December 22, 1998 |
|
RANA HARIRAM SINGH Vs. UNION OF INDIA MINISTRY OF DEFENCE
|
July 24, 1998 |
|
RANJEET Vs. THIRD ADDL DISTT AND SESSIONS JUDGE
|
May 27, 1998 |
|
RANJEET SINGH Vs. STATE
|
February 10, 1998 |
|
RANVEER SINGH Vs. DISTRICT JUDGE TEHRI GARHWAL NEW TEHRI
|
May 15, 1998 |
|
RANVIR KUMAR Vs. JUDGE FAMILY COURT
|
September 14, 1998 |
|
RASTOGI BROTHERS Vs. UNION OF INDIA
|
April 30, 1998 |
|
RAVI SINGH Vs. STATE OF UTTAR PRADESH
|
February 20, 1998 |
|
RAVI STEEL Vs. CEGAT
|
July 24, 1998 |
|
RAVINDER SINGH Vs. PRINCIPAL PARKER INTER COLLEGE MORADABAD
|
August 11, 1998 |
|
RAVINDRA KUMAR Vs. STATE OF U P
|
August 13, 1998 |
|
RAVINDRA KUMAR Vs. SETTLEMENT OFFICER CONSOLIDATION SIDHARTHNAGAR AND ANOTHER
|
December 15, 1998 |
|
RAVINDRA NATH PANDEY Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW AND ANOTHER
|
October 8, 1998 |
|
RAVINDRA PAL SINGH SOLANKI Vs. CHIEF SECRETARY MEDICAL HEALTH AND FAMILY PLANNING LUCKNOW AND ANOTHER
|
October 8, 1998 |
|
Ravindra Singh Advocate Vs. Tavleen Singh
|
February 19, 1998 |
|
RAYMOND SYNTHETICS LIMITED Vs. CEGAT
|
August 12, 1998 |
|
REJENDRA PRASAD Vs. REGIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
August 7, 1998 |
|
REKHA RANI CHATURVEDI Vs. PRAMOD KUMAR CHATURVEDI
|
August 5, 1998 |
|
REKHA SHARMA Vs. COMMITTEE OF MANAGEMENT SARVODAYA KANYA INTER COLLEGE
|
October 15, 1998 |
|
REMINGTON RAND OF INDIA LTD Vs. VTH ADDL DISTRICT AND SESSIONS JUDGE AND ANOTHER
|
July 21, 1998 |
|
REPTAKOS BRETT AND CO Vs. LABOUR COURT VTH U P KANPUR AND ANOTHER
|
December 7, 1998 |
|
REWA GASES P LTD Vs. STATE OF U P
|
March 6, 1998 |
|
REWA GASES PVT LTD Vs. STATE OF U P
|
June 3, 1998 |
|
RIGHT STEEL (PVT) LIMITED Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE
|
March 31, 1998 |
|
RISHI JOSHI Vs. UNIVERSITY OF ALLAHABAD
|
March 2, 1998 |
|
RISHIKUL BRAHAMCHARYA ASHRAM Vs. STATE OF U P
|
September 4, 1998 |
|
Rishikul Brahmacharya Ashram Committee Haridwar Vs. State of U.P.through Collector Saharanpur
|
September 4, 1998 |
|
ROHIT KUMAR NISHAD Vs. TRANSPORT COMMISSIONER LUCKNOW
|
July 29, 1998 |
|
ROOMI PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
|
April 27, 1998 |
|
ROSHAN LAL Vs. STATE OF U P
|
March 26, 1998 |
|
S K GARG Vs. STATE OF UTTAR PRADESH
|
May 28, 1998 |
|
S K GARG Vs. STATE OF U P
|
December 21, 1998 |
|
S K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 24, 1998 |
|
S K SAHANI Vs. GENERAL MANAGER PERSONNEL AND MANAGEMENT SERVICES UNITED BANK OF INDIA AND
|
April 23, 1998 |
|
S L BATHLA Vs. STATE OF BANK OF INDIA
|
December 8, 1998 |
|
S N PANDEY Vs. STATE OF U P
|
November 6, 1998 |
|
S N SETH Vs. PRAKASHWATI
|
December 21, 1998 |
|
S P SINGH C J M BULANDSHAHR Vs. RAM BHAROSE LAL AGARWAL ADVOCATE
|
May 27, 1998 |
|
S RATHI Vs. UNION OF INDIA
|
March 16, 1998 |
|
S.K.Garg Vs. State of U.P.
|
May 25, 1998 |
|
SABIR Vs. DISTRICT MAGISTRATE, RAE BARELI AND ANOTHER
|
March 19, 1998 |
|
SABIR HUSSAIN Vs. STATE OF U P
|
May 18, 1998 |
|
SACHIN AGARWAL Vs. STATE OF UTTAR PRADESH
|
July 30, 1998 |
|
SAD BIN AKHTAR Vs. REGISTRAR HOMOEOPATHIC MEDICINE BOARD
|
August 28, 1998 |
|
SADHAN SAHKARI SAMITILTD Vs. STATE OF U P
|
April 13, 1998 |
|
SADIQ ALI Vs. CHIEF MEDICAL OFFICER PADRAUNA
|
January 22, 1998 |
|
SADRI RAM Vs. DISTRICT MAGISTRATE LICENSING AUTHORITY AZAMGARH
|
August 19, 1998 |
|
SAHDEO SINGH Vs. ZILA PARISHAD BAHRAICH
|
July 7, 1998 |
|
SAHEED HUSSAIN AND OTHERS Vs. DISTRICT JUDGE, ALMORA AND OTHERS
|
March 10, 1998 |
|
SAHIL SOCIETY FOR WELFARE OF THE AGED POOR AND HOMELESS Vs. UNION OF INDIA
|
November 16, 1998 |
|
SAI CHALCHITRA Vs. COMMISSIONER MEERUT MANDAL
|
July 30, 1998 |
|
SAIDULLAH KHAN Vs. VTH ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS
|
March 20, 1998 |
|
SAILASH CHANDRA GANGULY Vs. DISTRICT JUDGE ALLAHABAD
|
May 25, 1998 |
|
SAJID HUSSAIN Vs. DISTRICT BASIC SHIKSHA EDUCATION OFFICER BADAUN
|
January 12, 1998 |
|
SALIK TEWARI Vs. CHANCELLOR GORAKHPUR UNIVERSITY
|
July 30, 1998 |
|
SAMAJWADI PARTY DISTRICT BUDAUN Vs. IST ADDITIONAL DISTRICT JUDGE
|
August 3, 1998 |
|
SAMSA PARWEEN Vs. STATE OF U P
|
November 10, 1998 |
|
SAMTAL COLOR LTD Vs. UNION OF INDIA UOI
|
April 22, 1998 |
|
SAMTEL COLOR LIMITED Vs. UNION OF INDIA
|
March 2, 1998 |
|
SANDEEP AGARWAL Vs. UNIT TRUST OF INDIA
|
September 15, 1998 |
|
SANDEEP PALACE GOPIGANJ Vs. COMMISSIONER ENTERTAINMENT TAX U P LUCKNOW
|
May 2, 1998 |
|
SANDEEP PALACE GOPIGANJ Vs. COMMISSIONER ENTERTAINMENT TAX U P LUCKNOW AND ANOTHER
|
February 5, 1998 |
|
SANDEEP SINGH CHAUHAN Vs. ADHIKSHAK KENDRIYA KARAGAR FATEHPUR
|
June 11, 1998 |
|
SANGAM LAL SHUKLA Vs. U P RAJYA SARAK PARIVAHAN NIGAM CITY SERVICE ALLD : STATE OF U P
|
September 18, 1998 |
|
SANJAI MAKKAR Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
|
December 18, 1998 |
|
SANJAY GUPTAS Vs. STATE OF U P
|
February 27, 1998 |
|
SANJAY KUMAR Vs. HEMANT KISHORE
|
February 24, 1998 |
|
SANJAY KUMARS Vs. DISTRICT JUDGE GORAKHPUR AND ANOTHER
|
April 24, 1998 |
|
SANJEEV KUMAR DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
|
April 27, 1998 |
|
SANT LAL Vs. STATE OF U P
|
January 22, 1998 |
|
SANT PRASAD MALL Vs. ADDITIONAL DISTT JUDGE IIIRD DEORIA
|
April 29, 1998 |
|
SANTOSH KUMAR AND OTHERS Vs. U.P. SANCHALAK CHAKBANDI, FAIZABAD AND OTHERS.
|
January 5, 1998 |
|
SANTOSH KUMAR TIWARI Vs. DISTRICT MAGISTRATE
|
September 16, 1998 |
|
SANTOSH SINGH Vs. ADDITIONAL COMMISSIONER ADMINISTRATION BAREILLY
|
February 17, 1998 |
|
SARDAR JAGAT SINGH NARULA Vs. YASHARTH
|
November 17, 1998 |
|
SARMISTER Vs. SUPERINTENDENT DISTRICT JAIL MUZAFFARNAGAR
|
August 12, 1998 |
|
SARNAM SINGH IIIRD ADDITIONAL DISTRICT JUDGE ALIGARH Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
|
July 16, 1998 |
|
SAROJ GIRI Vs. VAYALAR RAVI
|
April 28, 1998 |
|
SAROJ KUMARI YADAV Vs. STATE OF U P
|
September 11, 1998 |
|
SARVAR ALI Vs. MUNICIPAL BOARD MARHARA ETAH
|
October 23, 1998 |
|
SARVESH CHANDRA SHUKLA Vs. U P HIGHER SECONDARY EDUCATION SERVICES COMMISSION
|
November 11, 1998 |
|
SASHI BALA Vs. STATE OF U P
|
January 15, 1998 |
|
SATYA OIL TRADERS Vs. STATE OF U P
|
December 10, 1998 |
|
SATYA PAL Vs. STATE OF U P
|
April 17, 1998 |
|
SATYA PRAKASH Vs. SPECIAL JUDGE E C ACT AGRA
|
May 4, 1998 |
|
SATYA PRAKASH DIXIT Vs. STATE OF U.P. AND OTHERS
|
May 21, 1998 |
|
SATYA PRAKASH SHARMA Vs. ASSISTANT COMMANDANT R P F CENTRAL RAILWAY AGRA CANTT AGRA
|
February 12, 1998 |
|
SATYA PRAKASH SINGH Vs. VICE CHANCELLOR DR BHIMRAO AMBEDKAR VISHWAVIDYALAYA PREVIOUSLY NAMED AS
|
March 3, 1998 |
|
SATYA PRAKASH TYAGI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE SENIOR DIVISION HARIDWAR
|
August 13, 1998 |
|
SATYA PRAKASH UPADHYAYA Vs. VITH ADDITIONAL DISTRICT JUDGE ALIGARH
|
November 19, 1998 |
|
SATYAJIT SINGH MAJITHIA Vs. STATE OF U P
|
April 23, 1998 |
|
SATYAPAL SINGH Vs. STATE OF U.P. AND OTHERS
|
January 7, 1998 |
|
SATYENDRA BABU AGNIHOTRI Vs. STATE
|
May 27, 1998 |
|
SAVITRI DEVI Vs. STATE OF U P
|
May 11, 1998 |
|
SAYEEDA WAHIG KIDWAI Vs. JUDGE, SMALL CAUSE COURTS, ALIGARH AND OTHERS
|
February 27, 1998 |
|
SCIENTIFIC INSTRUMENT CO LTD Vs. RAJENDRA PRASAD GUPTA
|
November 2, 1998 |
|
SCOOTERS INDIA LTD Vs. LABOUR COURT AND ANOTHER
|
May 13, 1998 |
|
SEVA SINGHS Vs. STATE OF U P
|
September 11, 1998 |
|
SEWAK SINGH Vs. STATE OF PUNJAB
|
August 17, 1998 |
|
SHAFIQUE AHMED Vs. ADDITIONAL DISTRICT JUDGE E C ACT DEHRADUN
|
November 13, 1998 |
|
SHAGUFTA SAHIBA FAROOQI Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY
|
September 21, 1998 |
|
SHAILENDRA KUMAR Vs. DISTRICT REGISTRAR INDIAN REGISTRATION ACT AND ANOTHER
|
August 19, 1998 |
|
SHAILENDRA KUMAR Vs. CHIEF ADMINISTRATICN SRI R RAGHUNATHAN NUCLEAR FLOWER CORPORATION NAPS BULANDSHAHAR
|
July 28, 1998 |
|
SHAILENDRA KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
|
June 1, 1998 |
|
SHAKUNTALA DEVI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
December 1, 1998 |
|
SHAKUNTALA SHUKLA Vs. STATE OF U P
|
February 20, 1998 |
|
SHAMBHU NATH SRIVASTAVA Vs. SANDHYA RANI SRIVASTAVA CHAIRMAN NAGAR PALIKA PARISHAD JAUNPUR
|
July 28, 1998 |
|
SHAMIM AHMADS Vs. JUDGE FAMILY COURT AZAMGARH
|
May 18, 1998 |
|
SHAMSHAD A M Vs. DISTRICT BASIC EDUCATION OFFICER
|
August 17, 1998 |
|
SHAMSHUDDIN IN JAIL Vs. STATE OF U P
|
September 25, 1998 |
|
SHAMSUL ISLAM Vs. STATE OF U P
|
July 28, 1998 |
|
SHANKAR LAL KHANDELWAL Vs. IVTH ADDL DISTRICT JUDGE MATHURA
|
September 22, 1998 |
|
SHANKER LAL Vs. STATE OF U.P. AND OTHERS
|
March 23, 1998 |
|
SHANTA BAHUKHANDI Vs. BASIC SHIKSHA ADHIKARI AND ANOTHER
|
February 5, 1998 |
|
SHANTANU AWASTHI Vs. STATE OF U P
|
October 12, 1998 |
|
SHANTI DEVI Vs. INCHARGE DISTRICT JUDGE BIJNOR
|
September 17, 1998 |
|
SHANTI DEVI Vs. A D AND S J KARVI
|
September 2, 1998 |
|
SHARAD GUPTA Vs. STATE OF U P
|
December 16, 1998 |
|
SHARAFAT ALIAS BHURE Vs. STATION OFFICER POLICE STATION KOTWALI MUZAFFARNAGAR
|
August 13, 1998 |
|
SHARDA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD AND ANOTHER
|
September 10, 1998 |
|
SHARDA PRASAD Vs. DIRECTOR PRINTING AND STATIONERY ALLAHABAD
|
December 15, 1998 |
|
SHARDA PRASAD TIWARI Vs. BOARD OF REVENUE
|
March 20, 1998 |
|
SHARDA SINGH Vs. STATE OF UTTAR PRADESH
|
May 14, 1998 |
|
SHASHI BALA Vs. STATE OF U P
|
January 15, 1998 |
|
SHASHI KANT RAI Vs. STATE OF U P
|
May 20, 1998 |
|
SHASHI SHAH Vs. KIRAN KUMAR SHAH
|
September 21, 1998 |
|
SHATI DEVI Vs. ADDITIONAL DISTRIST AND SESSIONS JUDGE KARVI
|
September 2, 1998 |
|
SHATRUJEET LALS Vs. STATE OF U P
|
March 20, 1998 |
|
SHEELA SABHARWALS Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
April 30, 1998 |
|
SHEETAL PRASAD KESHARWANI Vs. VITH ADDL. DISTRICT SESSIONS JUDGE AND ORS.
|
February 19, 1998 |
|
SHEO PRAKASH SRIVASTAVA Vs. REGISTRAR HIGH COURT ALLAHABAD
|
February 5, 1998 |
|
SHER MOHAMMED KHAN Vs. ZILA ADHIKARI SULTANPUR
|
December 22, 1998 |
|
SHESH NATH TIWARI Vs. STATE OF UTTAR PRADESH
|
August 3, 1998 |
|
SHIBBAN Vs. COMPETENT AUTHORITY URBAN CEILING TOWN HALL MEERUT
|
September 2, 1998 |
|
SHIROMANI KANT ALIAS MANI KANTS Vs. ADDITIONAL DISTRICT JUDGE MEERUT
|
November 26, 1998 |
|
SHITAL SINGH DECD Vs. STATE OF U P
|
April 20, 1998 |
|
SHITLA PRASAD NAGENDRA Vs. GORAKHPUR UNIVERSITY GORAKHPUR
|
August 17, 1998 |
|
SHITLA PRASAD NAGENDRA Vs. GORAKHPUR UNIVERSITY
|
August 27, 1998 |
|
SHIV CHARAN Vs. STATE
|
January 13, 1998 |
|
SHIV CHARAN DASS Vs. UJAGAR MAL (DECEASED) THROUGH HIS LRS.
|
April 22, 1998 |
|
SHIV DATTA GARG Vs. STATE OF U P
|
May 26, 1998 |
|
SHIV NATH Vs. ADDL DISTRICT JUDGE MAHARAJGANJ
|
September 11, 1998 |
|
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION JALAUN AT ORAI
|
April 29, 1998 |
|
SHIV PRASAD SERHAIYA Vs. PASSENGER TAX OFFICER
|
December 9, 1998 |
|
SHIV RAJ Vs. ADDITIONAL COLLECTOR SUPPLIES GHAZIABAD
|
October 2, 1998 |
|
SHIV RAJS Vs. ADDL COLLECTOR SUPPLIES GHAZIABAD
|
February 10, 1998 |
|
SHIV RAM MISRA Vs. CONTROLLER LEGAL METROLOGY U P LUCKNOW AND ANOTHER
|
March 17, 1998 |
|
SHIVA RAJ KUMAR GUPTA Vs. STATE OF U.P.AND OTHERS
|
March 11, 1998 |
|
SHOBH NATH Vs. STATE OF U P
|
November 10, 1998 |
|
SHRAMIK BASTI NIWASI SAMITI KANPURS Vs. STATE OF U P
|
April 9, 1998 |
|
SHYAM BEHARI AGARWAL Vs. CHANCELLOR OF ALLAHABAD UNIVERSITY
|
September 9, 1998 |
|
SHYAM DULARI AND OTHERS Vs. THE DEPUTY COLLECTOR, NIZAMABAD AZAMGARH AND ANOTHER
|
August 10, 1998 |
|
SHYAM KALI Vs. STATION OFFICER R S BABERU
|
December 14, 1998 |
|
SHYAM LAL Vs. STATE OF UTTAR PRADESH
|
February 13, 1998 |
|
SHYAM LAL Vs. STATE OF U.P. AND ORS.
|
February 2, 1998 |
|
SHYAM LAL DECD Vs. RAGHUVIR PRASAD
|
April 9, 1998 |
|
SHYAM NARAIN DWIVEDI Vs. STATE OF UTTAR PRADESH
|
September 18, 1998 |
|
SHYAM SUNDER LAL SHARMA Vs. IIND ADDITIONAL DISTRICT JUDGE HARIDWAR
|
April 9, 1998 |
|
SHYAM SUNDER LAL SRIVASTAVA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
|
March 2, 1998 |
|
SHYAMA DEVI Vs. SEVENTH ADDL D J ALLAHABAD
|
May 26, 1998 |
|
SHYAMA DEVI Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD
|
May 26, 1998 |
|
Shyama Devi Vs. 7th Addl. District Judge, Allahabad and another
|
May 26, 1998 |
|
SIDDHA GOPAL Vs. KANPUR DEVELOPMENT AUTHORITY
|
August 19, 1998 |
|
SINCHAI MAZDOOR SANGH Vs. STATE OF U P
|
December 11, 1998 |
|
SINGER SEWING MACHINE CO Vs. PRESIDING OFFICER LABOUR COURT IV KANPUR
|
April 28, 1998 |
|
SINGHAL COKE INDUSTRIES Vs. STATE OF UTTAR PRADESH
|
January 6, 1998 |
|
SINGHAL COKE INDUSTRIES Vs. STATE OF U P
|
June 1, 1998 |
|
SIR SHADI LAL ENTERPRISES LTD Vs. CO OPERATIVE CO LTD
|
October 15, 1998 |
|
SITA RAM Vs. STATE OF U P
|
February 19, 1998 |
|
SITA RAM YADAV Vs. STATE OF U P
|
November 5, 1998 |
|
SITA RAM YADAV Vs. STATE OF U P
|
November 11, 1998 |
|
SMT. INDIRA AGRAWAL Vs. CIVIL JUDGE (SENIOR DIVISION), ALLAHABAD AND OTHERS
|
October 16, 1998 |
|
SMT. KAILASHWATI Vs. SPECIAL ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
September 25, 1998 |
|
SMT. KALAWATI Vs. THE ADDL. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS
|
March 19, 1998 |
|
SMT. KAMLA Vs. DISTRICT JUDGE, HARDWAR AND OTHERS
|
September 22, 1998 |
|
SMT. KAMLESH CHOUDHARY Vs. DISTRICT PANCHAYAT RAJ OFFICER, MEERUT AND OTHERS
|
January 7, 1998 |
|
SMT. KISHWARI Vs. CHHIDDU
|
December 22, 1998 |
|
SMT. KRISHNA DEVI GUPTA Vs. XIV ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 5, 1998 |
|
SMT. KUSUM SENGAR Vs. DISTRICT JUDGE, KANPUR DEHAT AND OTHERS
|
November 13, 1998 |
|
SMT. LACHHNI Vs. RAVINDRA NATH
|
January 9, 1998 |
|
SMT. NAFEES BANO Vs. DISTRICT MAGISTRATE, PILIBHIT AND ANOTHER
|
July 10, 1998 |
|
SMT. NIRMAL Vs. ROZA UDDIN
|
April 9, 1998 |
|
SMT. PREM RAM AND OTHERS Vs. TRADE TAX OFFICER, MAHOBA AND OTHERS
|
February 13, 1998 |
|
SMT. RADHA DEVI AND ANOTHER Vs. XTH ADDITIONAL DISTRICT JUDGE, ALIGARH AND OTHERS
|
November 6, 1998 |
|
SMT. RESHMA Vs. IST ADDITIONAL CIVIL JUDGE, GORAKHPUR AND ANOTHER
|
April 27, 1998 |
|
SMT. SAMUNRI (DEAD) AND OTHERS Vs. SPL. AND ADDL. DISTRICT JUDGE, AZAMGARH AND OTHERS
|
October 16, 1998 |
|
SMT. VAIJANTI DEVI Vs. SMT. USHA SHARMA
|
October 29, 1998 |
|
SOBARAN SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
|
August 19, 1998 |
|
SOM DATT Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHARANPUR
|
December 12, 1998 |
|
SOM NATH VAISHYA Vs. VIITH ADDL DISTRICT JUDGE ALLAHABAD
|
October 14, 1998 |
|
SORAN Vs. STATE OF U P
|
February 26, 1998 |
|
SQN LDR H S KULSHRESTHA Vs. UNION OF INDIA
|
December 16, 1998 |
|
SRI DEV NATH SINGH Vs. U.P. STATE CEMENT CORPORATION LTD. AND ORS.
|
August 27, 1998 |
|
SRI HATHIYA RAM MATH Vs. DISTRICT JUDGE GAHZIPUR
|
February 23, 1998 |
|
SRI MEHRU Vs. GOVERNMENT OF INDIA
|
March 5, 1998 |
|
SRI NARAIN DAS Vs. IIND ADDL DISTRICT JUDGE MORADABAD
|
May 14, 1998 |
|
SRI NOORUL HASAN Vs. ASSISTANT SUB DIVISIONAL MAGISTRATE DISTT FATEHPUR
|
July 1, 1998 |
|
SRI PAL Vs. STATE OF U P
|
July 30, 1998 |
|
SRI PRAMOD TIWARI Vs. SRI KALYAN SINGH CHIEF MINISTER U P
|
April 10, 1998 |
|
SRI RAM ARYA Vs. UNION OF INDIA
|
July 27, 1998 |
|
SRI SATYA PRAKASH SINGH Vs. COMMITTEE OF MANAGEMENT
|
March 3, 1998 |
|
SRIRAM SINGH Vs. STATE OF U P
|
April 2, 1998 |
|
ST JONES SCHOOL Vs. SPL JUDGE E C ACT AND ANOTHER
|
April 20, 1998 |
|
STATE Vs. MUKHTAR AHMED
|
August 7, 1998 |
|
STATE Vs. SURESH
|
September 3, 1998 |
|
STATE EMPLOYEES JOINT COUNCIL UNIT ROORKEE Vs. STATE OF U P
|
May 26, 1998 |
|
STATE OF U P Vs. BANARSI MALLAH
|
April 21, 1998 |
|
STATE OF U P Vs. SAMAR SINGH
|
April 13, 1998 |
|
STATE OF U P Vs. MUNNA
|
March 20, 1998 |
|
STATE OF U P Vs. RANG BAHADUR SINGH
|
March 2, 1998 |
|
STATE OF U P Vs. RAM SINGH
|
January 9, 1998 |
|
STATE OF U P Vs. GOVT OF INDIA
|
January 12, 1998 |
|
STATE OF U P Vs. FIRST ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
January 16, 1998 |
|
STATE OF U P Vs. JALALUDDIN
|
February 5, 1998 |
|
STATE OF U P Vs. IV A D J KANPUR NAGAR
|
November 17, 1998 |
|
STATE OF U P Vs. ISHWAR DIN
|
December 9, 1998 |
|
STATE OF U.P. Vs. SHYAM NATH SINGH AND ANOTHER
|
May 8, 1998 |
|
STATE OF U.P. Vs. SUBHASH CHANDRA AND OTHERS
|
March 3, 1998 |
|
STATE OF U.P. Vs. W.G. KUNDLING AND ANOTHER
|
March 10, 1998 |
|
STATE OF U.P. AND ANOTHER Vs. DEEPAK VAISH ADULT AND ANOTHER
|
November 6, 1998 |
|
STATE OF UTTAR PRADESH Vs. DEV PRAKASH S O NARANJAN LAL SHARMA
|
November 17, 1998 |
|
STATE OF UTTAR PRADESH Vs. KUNWAR PRAHLAD SINGH SRIVASTAVA
|
September 24, 1998 |
|
STATE OF UTTAR PRADESH Vs. BHAGAT SINGH
|
December 15, 1998 |
|
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL SHARMA AND ANOTHER
|
January 22, 1998 |
|
STATE OF UTTAR PRADESH Vs. ARUN KUMAR SINGH ALIAS ARUN PRATAP SINGH
|
February 2, 1998 |
|
STATE OF UTTAR PRADESH Vs. I ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
January 16, 1998 |
|
STATE OF UTTAR PRADESH Vs. RAM SWARUP ALIAS GURU
|
January 19, 1998 |
|
STATE OF UTTAR PRADESH Vs. HORI LAL
|
January 19, 1998 |
|
STATE OF UTTAR PRADESH Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE CENTRAL BOARD
|
January 12, 1998 |
|
STATE OF UTTAR PRADESH Vs. RAM KIRAT SINGH
|
February 26, 1998 |
|
STATE OF UTTAR PRADESH Vs. SANJAY SINGH
|
February 17, 1998 |
|
STATE OF UTTAR PRADESH Vs. PHOOL MIAN
|
April 17, 1998 |
|
STATE OF UTTAR PRADESH Vs. MOHAR SINGH
|
May 26, 1998 |
|
STATE OF UTTAR PRADESH Vs. SHYAM LAL
|
July 7, 1998 |
|
STATE OF UTTAR PRADESH Vs. BABU SINGH
|
July 22, 1998 |
|
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE DEHRADUN AND ANOTHER
|
September 11, 1998 |
|
STATE OF UTTAR PRADESH Vs. LABOUR COURT HALDWANI AND ANOTHER
|
September 17, 1998 |
|
STATE OF UTTAR PRADESH Vs. AQEELA
|
August 27, 1998 |
|
SUBHASH Vs. STATE OF U P
|
May 11, 1998 |
|
SUBHASH Vs. STATE OF U P
|
March 24, 1998 |
|
SUBHASH CHAND Vs. COLLECTOR ETAWAH
|
September 23, 1998 |
|
SUDHAKAR MALVIYAS Vs. BANARAS HINDU UNIVERSITY
|
July 28, 1998 |
|
SUDHANSHU GUPTA Vs. STATE OF U P
|
December 4, 1998 |
|
SUDHIR CHANDRA GUPTA Vs. S K RAJ AND ANOTHER
|
March 26, 1998 |
|
SUDHIR KUMAR SRIVASTAVA Vs. STATE OF U P
|
July 23, 1998 |
|
SUGHRA BEGUM Vs. ADDITIONAL DISTRICT JUDGE XIITH LUCKNOW
|
March 20, 1998 |
|
SUKHUS Vs. RAM DEO
|
September 16, 1998 |
|
SULEMAN Vs. IVTH ADDL DISTRICT JUDGE MUZAFFARNAGAR
|
April 30, 1998 |
|
SULKHAN SINGHS Vs. STATE OF U P
|
August 18, 1998 |
|
SULTAN Vs. STATE OF U P
|
November 6, 1998 |
|
SUMITRA DECD Vs. GAYA PRASAD
|
April 1, 1998 |
|
SUMITRA DHULIA Vs. UNION OF INDIA UOI
|
April 17, 1998 |
|
SUMMERKING ELECTRICALS P LTD Vs. CEGAT
|
August 6, 1998 |
|
SUNAHARI Vs. COLLECTOR GHAZIABAD
|
March 6, 1998 |
|
SUNDER DAS DAULAT RAM AND SONS P LTD Vs. DISTRICT MAGISTRATE BAREILLY
|
September 24, 1998 |
|
SUNDER THEATRES REVISIONIST Vs. ALLAHABAD BANK JHANSI
|
April 15, 1998 |
|
SUNEEL ROY Vs. STATE OF UTTAR PRADESH
|
July 31, 1998 |
|
SUNITA PANDEY Vs. BANARAS HINDU UNIVERSITY
|
November 12, 1998 |
|
SUNITA SINGH Vs. RAJ BAHADUR SINGH
|
July 28, 1998 |
|
SURAI Vs. UPPER TAHSILDAR/ ASSISTANT COLLECTOR 1ST, FATEHPUR AND OTHERS
|
September 3, 1998 |
|
SURAJ PRASAD TIWARI Vs. ZILA COMMANDANT HOME GUARDS HAMIRPUR
|
May 1, 1998 |
|
SURENDRA KUMAR Vs. XITH ADDL. DISTRICT JUDGE, KANPUR NAGAR
|
March 4, 1998 |
|
SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
January 12, 1998 |
|
SURENDRA SINGH NEGI Vs. UNION OF INDIA UOI
|
March 2, 1998 |
|
SURENDRA SINGH NEGI AND 27 Vs. UNION OF INDIA AND 6
|
April 2, 1998 |
|
SURENTIRA KUMAR Vs. XI ADDL DISTT JUDGE KANPUR NAGAR
|
March 4, 1998 |
|
SURESH CHANDRA Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MUZAFFARNAGAR
|
April 20, 1998 |
|
SURESH CHANDRA SHARMA Vs. DIRECTOR ADDL DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
|
August 7, 1998 |
|
SURESH CHANDRA SINGH Vs. FERTILIZER CORPN OF INDIA LIMITED
|
October 16, 1998 |
|
SURESH CHANDRA TIWARI Vs. STATE OF U.P. AND OTHERS
|
March 19, 1998 |
|
SURESH PAL Vs. STATE OF UTTAR PRADESH
|
November 7, 1998 |
|
SURESH SINGH YADAV Vs. STATE OF U P
|
July 21, 1998 |
|
SURINDER KAUR Vs. COLLECTOR DISTRICT MAGISTRATE FATEHPUR
|
October 16, 1998 |
|
SURYA MANI TEWARI Vs. DISTRICT ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, MIRZAPUR AND OTHERS
|
May 5, 1998 |
|
SURYA NARAIN Vs. STATE OF UTTAR PRADESH
|
July 20, 1998 |
|
SURYA PROCESSORS P LTD Vs. COLLR APPEALS C EX AND CUS
|
August 10, 1998 |
|
SUSHANT ELHENCE Vs. STATE OF UTTAR PRADESH
|
February 18, 1998 |
|
SUSHEEL KUMAR Vs. L I C OF INDIA AND ANOTHER
|
April 10, 1998 |
|
SUSHEELA BHATNAGAR Vs. STATE OF U P
|
October 26, 1998 |
|
SUSHEELA SRIVASTAVA Vs. STATE OF U P
|
November 16, 1998 |
|
SUSHIL Vs. STATE OF UTTAR PRADESH
|
February 5, 1998 |
|
SUSHIL CHANDRA CHATURVEDI Vs. SANYUKTA KSHETTRIYA GRAMIN BANK
|
February 11, 1998 |
|
SUSHIL GATTANI Vs. STATE OF U P
|
April 29, 1998 |
|
SUSHIL KUMAR Vs. STATE OF UTTAR PRADESH
|
January 12, 1998 |
|
SUSHIL KUMAR Vs. STATE OF U P
|
August 18, 1998 |
|
SUSHIL KUMAR Vs. STATE OF U.P.
|
September 18, 1998 |
|
SUSHIL KUMAR LITAURIA Vs. STATE OF U P
|
March 14, 1998 |
|
SUSHILA Vs. FOURTH ADDL DISTRICT JUDGE KANPUR
|
September 11, 1998 |
|
SUSHILAS Vs. IVTH ADDL DISTRICT JUDGE KANPUR
|
September 11, 1998 |
|
SUSHMAKAR DUBEY Vs. TAXING OFFICER HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 22, 1998 |
|
SWAMI VIVEKANAND UCHCHATAR MADHYAMIK VIDYALAYA UNNAO Vs. DISTRICT INSPECTOR OF SCHOOLS UNNAO
|
March 11, 1998 |
|
SWATANTRA KUMAR AGRAWAL; VIRENDRA SINGH Vs. STATE OF U P
|
March 26, 1998 |
|
SYED SHUJAAT HASAN Vs. DISTRICT JUDGE LAKHIMPUR KHERI AND ANOTHER
|
November 30, 1998 |
|
TAHIR HUSAIN ANSARI Vs. U P RAJYA
|
August 17, 1998 |
|
TAHSIL BAR ASSOCIATION TAHSIL SADAR DEORIA Vs. INSPECTOR GENERAL REGISTRATION ALLAHABAD
|
November 17, 1998 |
|
TAJ MAHAL HOTEL LUCKNOW Vs. LUCKNOW NAGAR NIGAM
|
January 13, 1998 |
|
TANNERY AND FOOTWEAR CORPORATION OF INDIA LIMITED Vs. STATE OF ALLAHABAD
|
August 18, 1998 |
|
TARIK MASHKUR Vs. STATE OF UTTAR PRADESH
|
November 7, 1998 |
|
TAYAL POTTERIES Vs. MACROPLAST P LTD
|
September 9, 1998 |
|
TAYAL POTTIERIES Vs. IN THE MATTER OF MACROPLAST PVT LTD
|
October 9, 1998 |
|
TEBARIWAL TRADING CO SMILEPUR Vs. STATE OF UTTAR PRADESH
|
April 13, 1998 |
|
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. STATE OF U P
|
August 4, 1998 |
|
TEHSIL BAR ASSOCIATION DEORIA Vs. I G REGISTRATION ALLAHABAD
|
November 17, 1998 |
|
TIN MANUFACTURING CO OF INDIA Vs. UNION OF INDIA UOI
|
July 27, 1998 |
|
TINNU Vs. STATE OF U P
|
September 22, 1998 |
|
TIRATH RAM Vs. U P AVAS EVAM VIKAS PARISHAD
|
November 13, 1998 |
|
TOOFANI Vs. VIJAI
|
December 22, 1998 |
|
TOTA RAM Vs. STATE OF U P
|
March 2, 1998 |
|
TRILOKI NATH PANDEY Vs. IIIRD ADDL DISTRICT AND SESSIONS JUDGE BAREILLY
|
September 16, 1998 |
|
TRUST SWAMI SUKDEWA NAND ASHRAM TRUST MURDHAVA RENUKOOT MIRZAPUR AND Vs. DISTRICT JUDGE MIRZAPUR
|
April 28, 1998 |
|
TULIKA RAM Vs. STATE OF U P
|
December 15, 1998 |
|
TULSI RAM Vs. STATE OF U P
|
May 13, 1998 |
|
U P AGRO BHATHAT Vs. STATE OF UTTAR PRADESH
|
April 13, 1998 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. KANAK
|
May 20, 1998 |
|
U P JAL NIGAM Vs. IIND ADDL DISTRICT JUDGE DEHRADUN
|
September 9, 1998 |
|
U P MINISTERIAL RAJYA KARMACHARI SANGH ETAWAH Vs. STATE OF U P
|
September 25, 1998 |
|
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. KRISHNA MURARI; KRISHNA TIMBER INDUSTRIES MATHURA
|
September 16, 1998 |
|
U P STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 9, 1998 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW
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July 16, 1998 |
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U P VIDHAN SABHA SACHIVALAYA KARMACHARI SANGH Vs. STATE OF U P
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November 19, 1998 |
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U.P. STATE YARN COMPANY LTD. AND ANOTHER Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER
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March 2, 1998 |
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U.P.Agro Bhathat and Ors. Vs. State of U.P.& Ors.
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April 13, 1998 |
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UDAI PRAKASH Vs. D D C BAHRAICH
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October 13, 1998 |
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UDAI SHANKER SINGH Vs. BRANCH MANAGER L I C
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April 9, 1998 |
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UDAI SHANKER TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR
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October 28, 1998 |
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UDAI SINGH NEGI Vs. STATE OF U P
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May 26, 1998 |
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UDAI VEER SINGH Vs. STATE OF U P
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March 19, 1998 |
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UDAYBHAN SHUKI Vs. STATE OF UTTAR PRADESH
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March 18, 1998 |
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UGRASEN MISRA Vs. STATE OF U P
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September 21, 1998 |
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ULTIMATE ADVERTISING AND MARKETING NEW DELHI Vs. G B LABORATORIES LTD
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April 7, 1998 |
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UMA KANT SHARMA ADV Vs. CHIEF JUSTICE D P MOHAPATRA ALLAHABAD HIGH COURT AND ANOTHER
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September 14, 1998 |
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UMA SHANKER PANDEY Vs. STATE OF U P
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September 7, 1998 |
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UMA SHANKER PARASHAR Vs. STATE OF U P
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January 21, 1998 |
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UMA SHANKERS Vs. XTH ADDITIONAL DISTRICT JUDGE ALIGARH
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May 8, 1998 |
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UMAKANT MISRA Vs. STATE OF U P
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July 23, 1998 |
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UMAKANT SHARMA ADVOCATE Vs. STATE OF U P
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June 30, 1998 |
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UMESH CHAND BHILWAR Vs. STATE OF U P
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November 17, 1998 |
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UMESH CHAND PALIWALS Vs. BOARD OF REVENUE U P ALLAHABAD
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April 1, 1998 |
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UMESH CHANDRA SAXENA Vs. ADMINISTER GENERAL U P ALLAHABAD
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November 24, 1998 |
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UMESH KUMAR GAUR Vs. U P STATE ROAD TRANSPORT CORPORATION
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March 6, 1998 |
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UNION CHRISTIAN CHURCH-UDDHAM SINGH NAGAR Vs. STATE OF U.P. AND OTHERS
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October 15, 1998 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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May 29, 1998 |
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UNION OF INDIA Vs. STATE OF U P
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September 1, 1998 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MANISH PORWAR
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December 6, 1998 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANISA PORWAR
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December 8, 1998 |
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UNIVERSITY OF ALLAHABAD Vs. DISTRICT JUDGE ALLAHABAD
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December 17, 1998 |
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UPSEB "SHAKTI BHAWAN" LUCKNOW Vs. INDUSTRIAL TRIBUNAL III AT KANPUR
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July 23, 1998 |
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URMILA DEVI Vs. IIND ADDL DISTRICT JUDGE MEERUT
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March 18, 1998 |
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URMILA DEVI Vs. POORAN CHAND DABAR
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September 23, 1998 |
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URMILA TRIPATHI Vs. STATE OF U P
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August 13, 1998 |
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UTTAM HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA UOI
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February 21, 1998 |
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UTTAR PRADESH BRICK FIELD MAVI KALAN Vs. COMMISSIONER SALES TAX
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September 21, 1998 |
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UTTAR PRADESH CO-OPERATIVE BANK LTD Vs. URMILA SINGH
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October 28, 1998 |
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UTTAR PRADESH PUBLIC SERVICE COMMISSION ALLAHABAD Vs. LALJI UPADHYAYA
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February 24, 1998 |
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UTTAR PRADESH SHRAMIK BASTI JANKALYAN SEVA SAMITI Vs. STATE OF U P
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February 3, 1998 |
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UTTAR PRADESH SHRAMIK BASTI JANKALYAN SEVA SAMITI KANPUR CITYS Vs. STATE OF U P
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March 2, 1998 |
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UTTAR PRADESH STATE CO-OPERATIVE LAND DEVELOPMENT BANK LUCKNOWS Vs. MAHENDRA KUMAR JAIN
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February 18, 1998 |
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UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PATIALA FLOUR MILLS CO P LTD
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May 8, 1998 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICE TRIBUNAL V
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July 16, 1998 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION WESTERN ZONE MEERUT Vs. U P PUBLIC SERVICES TRIBUNAL V LUCKNOW AND ANOTHER
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April 30, 1998 |
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UTTAR PRADESH STATE SUGAR CORPORATION Vs. RAM NAIN SINGH
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September 23, 1998 |
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UTTAR PRADESH STATE SUGAR CORPORATION LTD Vs. AMBIKA SINGH AND ANOTHER
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December 4, 1998 |
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V D BHASKAR Vs. GENERAL MANAGER N R BARODA HOUSE
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July 14, 1998 |
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V K BANERJEE Vs. STATE OF U P
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December 4, 1998 |
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VAIBHAV PANDEY MINOR Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION MADHYAMIC SHIKSHA PARISHAD
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July 31, 1998 |
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VAISH STEELS (PRIVATE) LTD Vs. CHIEF COMMISSIONER, C EX , KANPUR
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March 31, 1998 |
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VAM ORGANIC CHEMICALS LIMITED Vs. STATE OF U P
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December 10, 1998 |
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VANDNA BRORS Vs. TRADE TAX OFFICER SECTOR-14 AGRA
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January 16, 1998 |
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VARANASI PETROLEUM DEALERS ASSOCIATION VARANASI Vs. UNION OF INDIA
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February 11, 1998 |
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VASHISHTH MUNI PATHAK Vs. STATE
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August 20, 1998 |
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VAYU SENA HINDON SAHAKARI AVAS SAMITI LTD Vs. STATE OF U P AND ANOTHER
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September 16, 1998 |
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VED PAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
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March 4, 1998 |
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VED PRAKASH AGARWAL Vs. DISTRICT JUDGE KANPUR NAGAR
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September 17, 1998 |
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VEENA OJHA Vs. U P STCOK EXCHANGE ASSOCIATION LTD
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August 7, 1998 |
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VEER PAL SINGH Vs. TILKA DEVI
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July 23, 1998 |
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VIBHA SINGH Vs. STATE OF U P
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May 21, 1998 |
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VIDYA VINOD ALIAS CHUNNULAL AND Vs. STATE OF UTTAR PRADESH
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February 10, 1998 |
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VIJAI BHAN SINGH MINOR Vs. ITWARI
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September 3, 1998 |
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VIJAI KUMAR BHALLA Vs. DISTRICT JUDGE BHARAICH AND ANOTHER
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May 26, 1998 |
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VIJAI SINGH Vs. STATE OF UTTAR PRADESH
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February 19, 1998 |
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VIJAI SINGH Vs. VTH ADDL DISTRICT JUDGE
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March 23, 1998 |
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VIJAI SINGH Vs. STATE OF U P
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September 24, 1998 |
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VIJAI SINGH Vs. VIIITH ADDL DISTRICT JUDGE AGRA
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November 2, 1998 |
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VIJAI TIWARI Vs. STATE OF UTTAR PRADESH
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June 4, 1998 |
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VIJAY ANAND INDUSTRIES PARAMOUNT Vs. CIVIL JUDGE SENIOR DIVISION HARIDWAR
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August 3, 1998 |
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VIJAY BAHADUR YADAV Vs. ALLAHABAD UNIVERSITY
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July 30, 1998 |
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VIJAY KUMAR MISHRA Vs. STATE OF U P
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February 17, 1998 |
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VIJAY KUMAR MISHRA Vs. STATE OF U P
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February 4, 1998 |
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VIJAY PRASAD PANDEY Vs. STATE OF U P
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January 21, 1998 |
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VIJAY SHANKAR Vs. STATE OF U P
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April 1, 1998 |
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VIJAY SHANKAR MISHRA Vs. STATE OF UTTAR PRADESH
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February 17, 1998 |
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VIJAY SINGH Vs. STATE OF U P
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February 19, 1998 |
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VIKRAMA Vs. STATE
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February 9, 1998 |
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VINAY KUMAR AVADHESH KUMAR Vs. DISTRICT AGRICULTURE OFFICER FERTILIZER REGISTRATION AUTHORITY JAUNPUR
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December 9, 1998 |
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VINEET KUMAR Vs. NEEL HANS GARG
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December 2, 1998 |
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VINEET MISRA Vs. REVIEWING AUTHORITY INDUSTRIAL RELATION DEPARTMENTAL CENTRAL OFFICE UNION
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August 3, 1998 |
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VINOD Vs. STATE OF UTTAR PRADESH
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April 23, 1998 |
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VINOD CHANDRA VARMA Vs. STATE OF U P
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May 7, 1998 |
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VINOD KUMAR Vs. RENT CONTROL AND EVICTION OFFICER D S O SAHARANPUR AND ANOTHER
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September 9, 1998 |
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VINOD KUMAR SINGH Vs. DIRECTOR OF AYURVEDIC AVAM UNANI SEWA U P LUCKNOW
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January 21, 1998 |
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VINOD KUMARS Vs. STATE OF U P
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January 22, 1998 |
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VIPIN BIHARI LAL Vs. STATE OF U P
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December 3, 1998 |
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VIRENDRA KUMAR MALLIK AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
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January 7, 1998 |
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VIRENDRA KUMAR RAI Vs. SENIOR SUPERINTENDENT OF POLICE JHANSI
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February 4, 1998 |
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VIRENDRA KUMAR SHUKLA Vs. THE PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS
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September 24, 1998 |
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VIRENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
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October 13, 1998 |
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VIRENDRA PRASAD NIGAM Vs. KALIKA SWAROOP
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November 18, 1998 |
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VIRENDRA PRASAD SINGH Vs. STATE OF U P
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August 13, 1998 |
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VIRENDRA SHUKLA Vs. STATE OF UTTAR PRADESH
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February 12, 1998 |
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VIRENDRA SINGH Vs. STATE OF U P
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March 24, 1998 |
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VIRENDVA PAL SHARMA Vs. SITA RAM AGARWAL
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March 11, 1998 |
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VISHNU DEO Vs. DY. DIRECTOR OF CONSOLIDATION DEORIA AND OTHERS
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February 24, 1998 |
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VISHNU DUTT SHARMA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD
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March 23, 1998 |
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VISHWAKARMA Vs. STATE OF U P
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April 13, 1998 |
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VISHWANATH CHOPRA Vs. IST ADDITIONAL DISTRICT JUDGE ALLAHABAD
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April 27, 1998 |
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VIVEK SAXENA Vs. STATE OF U P
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March 11, 1998 |
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WALI MOHAMMAD Vs. SUPERINTENDENT DISTRICT JAIL BULANDSHAHR
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November 25, 1998 |
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WAQF RANI SALTANAT BEGAM LUCKNOW Vs. CIVIL JUDGE LUCKNOW
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March 27, 1998 |
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WAQF RAUZAJAT QADEEM AND JADEED SYED SALAR MASOOD GHAZI @ BALEY MIAN WAQF NO. 129 AND ANOTHER Vs. DISTRICT MAGISTRATE, GORAKHPUR AND OTHERS
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March 25, 1998 |
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YADUNANDAN SINGH ALIAS SRIRAM SINGH AND ORS. Vs. AVDHESH PRATAP SINGH ALIAS AVDHCSH SINGH AND ORS.
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December 2, 1998 |
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YAMUNA NARAIN MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
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April 7, 1998 |
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YASEEN Vs. A D J BULANDSHAHR
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September 10, 1998 |
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YASHWANT UPADHYA Vs. EXCISE COMMISSIONER ALLAHABAD AND ANOTHER
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August 25, 1998 |
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YOGENDRA NATH JAIN Vs. IIIRD ADDITIONAL DISTRICT JUDGE MEERUT
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March 18, 1998 |
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YOGI PHARMACY LTD Vs. ELEGANT MARBLES AND GRANI INDUSTRIES LTD
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September 21, 1998 |
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YUGUL KISHORE PANDEY Vs. STATE OF U P
|
September 17, 1998 |
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ZAHURAUDDIN ALIAS BABU Vs. ASHOK KUMAR DISTRICT JUDGE ALMORA
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July 30, 1998 |
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ZARAFSHAN CHEMICALS PVT LTD Vs. CEGAT, NEW DELHI
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February 12, 1998 |
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ZILA SAHKARI FEDERATION LTD Vs. DEPUTY LABOUR COMMISSIONER
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April 7, 1998 |
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ZILLA PANCHAYAT BIJNOR Vs. VIITH ADDL DIST JUDGE BIJNOR
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May 2, 1998 |
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ZILLA PANCHAYAT BIJNOR Vs. VIITH ADDL DIST JUDGE BIJNOR
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February 5, 1998 |
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ZUBEDA KHATOON Vs. VIITH ADDL DISTRICT JUDGE LUCKNOW
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October 23, 1998 |