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A H ANSARI Vs. HONBLE JUDGES OF HIGH COURT OF JUDICATURE AT ALLAHABAD
|
May 17, 1996 |
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A K TIWARI Vs. SECRETARY MINISTRY OF WELFARE
|
February 26, 1996 |
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A M HUSSAIN Vs. DEPUTY DIRECTOR OF EDUCATION VLLTH REGION GORAKHPUR
|
December 11, 1996 |
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A P BARTHWAL Vs. STATE OF U P
|
September 27, 1996 |
|
A R SAREEN Vs. STATE OF U P
|
December 9, 1996 |
|
A S GILL Vs. STATE
|
September 3, 1996 |
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ABBAS WAZIR P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1996 |
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ABDUL GAFOOR Vs. IIND ADDL D J NAINITAL
|
February 12, 1996 |
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ABDUL KARLM Vs. IRSHAD AHMAD
|
October 11, 1996 |
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ABDUL KHAIR Vs. STATE OF U P
|
October 16, 1996 |
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ABDUL MAJEED Vs. STATE OF U P
|
December 6, 1996 |
|
ABDUL MAJID Vs. SESSIONS JUDGE HARDWAR
|
January 9, 1996 |
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ABDUL MAJID Vs. ABDUL GAFFAR
|
March 20, 1996 |
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ABDUL MAZEED Vs. TEK CHAND
|
August 9, 1996 |
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ABDUL MIJIDKHAN Vs. STATE OF U P
|
September 24, 1996 |
|
ABDUL QAVI KHAN Vs. RENT CONTROL AND EVICTION OFFICER I ALLAHABAD
|
August 13, 1996 |
|
ABDUL RAHMAN Vs. STATE OF U P
|
October 7, 1996 |
|
ABDUL RAUF Vs. STATE OF U P
|
October 17, 1996 |
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ABDUL SATTAR Vs. ZILA PANCHAYAT RAJ ADHIKARI
|
November 8, 1996 |
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ABDUL SATTAR KHAN Vs. DISTRICT JUDGE SHAHJAHANPUR
|
May 9, 1996 |
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ABDUL WASIM Vs. COLLECTOR BADAUN
|
November 27, 1996 |
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ABHA RANI SHARMA Vs. SHAKUNTALA SHARMA AND OTHERS
|
September 19, 1996 |
|
ABHAI KUMAR Vs. CO OPERATIVE TRIBUNAL LUCKNOW
|
January 18, 1996 |
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ABHAI PRAKASH SHARMA Vs. CHIEF ENGINEER WEST LEVEL I IRRIGATION DEPARTMENT
|
November 7, 1996 |
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ABHAI RAJ SINGH Vs. SUPERINTENDING ENGINEER ALLAHABAD ELECTRIC SUPPLY UNDERTAKING
|
May 16, 1996 |
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ABHAI RAJ SINGH AND OTHERS Vs. SUPERINTENDING ALLAHABAD ELECTRIC SUPPLY, UNDERTAKING AND OTHERS
|
May 6, 1996 |
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ABID HUSSAIN Vs. MOHD. YASEEN
|
November 14, 1996 |
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ACHCHAIBAR UPADHAYAY Vs. BRIJ BHUSHAN
|
November 18, 1996 |
|
ACHHAIBAR PRASAD Vs. STATE OF UTTAR PRADESH
|
September 6, 1996 |
|
ADAM MALIK KHAN Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
September 4, 1996 |
|
ADHIWAKTA PARISHAD Vs. UNION OF INDIA
|
November 7, 1996 |
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ADHIWAKTA PARISHAD UTTAR PRADESH Vs. UNION OF INDIA
|
July 11, 1996 |
|
ADHYAKSHA ZILA BHARTIYA JANTA PARTY BAREILLY Vs. VIITH ADDL D J BAREILLY
|
February 27, 1996 |
|
ADHYAKSHA, NAVIN SEVASHRAM BAL VIHAR Vs. THE GOVERNMENT ESTATE THROUGH COLLECTOR
|
May 17, 1996 |
|
ADIL RASHID KHAN Vs. DISTRICT DEVELOPMENT OFFICER BADAUN
|
May 24, 1996 |
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ADITYA KUMAR Vs. PUBLIC SERVICE COMMISSION, U.P., ALLAHABAD
|
May 31, 1996 |
|
ADMINISTRATOR GENERAL Vs. VINOD BHUSHAN ALIAS KAMAL NARAIN
|
March 15, 1996 |
|
ADMINISTRATOR GENERAL UTTAR PRADESH ALLAHABAD Vs. DHARAMVIR ALIAS MOHAMMAD HAROON
|
April 18, 1996 |
|
ADVANTA NAND SHARMA Vs. FIRST CIVIL JUDGE MEERUT
|
October 28, 1996 |
|
AFFAN Vs. ASIA BEGUM
|
December 3, 1996 |
|
AFZAL HUSAIN Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
|
May 23, 1996 |
|
AGARWAL AUTOMOBILES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 18, 1996 |
|
AGARWAL STONE MILL BANDA Vs. DISTRICT OFFICER
|
September 2, 1996 |
|
AHSANUL RASHID KHAN Vs. FIFTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
October 17, 1996 |
|
AJAB SINGH Vs. STATE
|
January 23, 1996 |
|
AJAB SINGH Vs. U P STATE PUBLIC SERVICE TRIBUNAL
|
January 9, 1996 |
|
AJAI KUMAR SHUKIA Vs. STATE GOVERNMENT OF U P
|
October 31, 1996 |
|
AJAY KUMAR Vs. DIRECTOR OF HIGHER EDUCATION
|
November 28, 1996 |
|
AJAY KUMAR Vs. STATE OF U P
|
August 2, 1996 |
|
AJAY SONKAR Vs. STATE OF U P
|
October 9, 1996 |
|
AJEET KUMAR Vs. DY LABOUR COMMISSIONER
|
April 2, 1996 |
|
AJIT KUMAR SHUKLA Vs. STATE OF U P
|
May 1, 1996 |
|
AJMANI LEASING AND FINANCE LIMITED Vs. STATE OF U P
|
July 5, 1996 |
|
AKBAR AHMAD Vs. SANTOSH KUMAR GANGWAR
|
March 1, 1996 |
|
AKHANDU Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
|
August 13, 1996 |
|
AKHTAR ALI Vs. STATE OF U P
|
March 19, 1996 |
|
ALL ATHAR Vs. STATE OF U P
|
July 2, 1996 |
|
ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION Vs. PUNJAB NATIONAL BANK NEW DELHI
|
January 24, 1996 |
|
ALLIANCE CREDIT AND INVESTMENTS LTD Vs. KHAITAN HOSTOMBE SPINELS LTD
|
May 24, 1996 |
|
ALLOY STEEL FORGINGS P LTD Vs. CEGAT
|
February 27, 1996 |
|
ALOK NAUTIYAL AND 34 ORS Vs. BASIC SHIKSHA ADHIKARI
|
November 20, 1996 |
|
AMAR JYOTI RICE AND GENERAL MILLS Vs. STATE OF U P
|
November 26, 1996 |
|
AMAR NATH Vs. IXTH ADDL DISTRICT AND SESSIONS JUDGE AGRA
|
November 1, 1996 |
|
AMAR NATH Vs. STATE OF U P
|
May 6, 1996 |
|
AMAR NATH SRIVASTAVA Vs. HONBLE CHIEF JUSTICE
|
April 1, 1996 |
|
AMAR SINGH Vs. DELHI TRANSPORT CORPORATION, NEW DELHI
|
July 30, 1996 |
|
AMARJEET Vs. DY. DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHER
|
December 9, 1996 |
|
AMARNATH ASHRAM TRUST SOCIETY Vs. GOVERNOR OF U P
|
April 16, 1996 |
|
AMI CHAND PANDEY Vs. KESHAVA PRASAD SINGH
|
November 6, 1996 |
|
AMIR ALI Vs. BABU LAL
|
December 20, 1996 |
|
ANAMIKA SAXENA Vs. RESIDENT DIRECTOR MANAS STHALI
|
October 7, 1996 |
|
ANAND KUMAR Vs. THE DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS
|
September 25, 1996 |
|
ANAND PAL SINGH AND ORS. Vs. DIRECTOR OF DEFENCE LANDS AND CANTONMENTS (APPELLATE AUTHORITY) AND ORS.
|
April 2, 1996 |
|
ANAND PRAKASH MALVIYA Vs. STATE U P
|
May 10, 1996 |
|
ANIL Vs. STATE OF UTTAR PRADESH
|
August 5, 1996 |
|
ANIL KUMAR RAI Vs. BANARAS HINDU UNIVERSITY
|
March 12, 1996 |
|
ANIL SETHI Vs. PRESIDENT CONSUMERS PROTECTION DISTRICT FORUM
|
January 3, 1996 |
|
ANIL SHARMA Vs. R C VIRMANI
|
January 4, 1996 |
|
ANIS Vs. STATE
|
April 16, 1996 |
|
ANIS FATIMA (SMT.) AND OTHERS Vs. VTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND ANOTHER
|
April 19, 1996 |
|
ANITA SINGH Vs. BANARAS HINDU UNIVERSITY
|
May 16, 1996 |
|
ANJANI KUMAR Vs. RAM DULAR MAURYA
|
May 24, 1996 |
|
ANOOP KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
|
August 29, 1996 |
|
ANOOP KUMAR PANDEY Vs. ASSTT. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, LUCKNOW AND OTHERS
|
October 3, 1996 |
|
ANURAG SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD
|
November 4, 1996 |
|
ANWARI BEGUM Vs. FIRST ADDL DISTRICT JUDGE MORADABAD
|
September 17, 1996 |
|
ARIF KHAN Vs. STATE OF U P
|
April 15, 1996 |
|
ARJUN SINGH Vs. BASIC SHIKSHA ADHIKARI ALLAHABAD
|
July 12, 1996 |
|
ARUN KUMAR TYAGI Vs. GENERAL OFFICER COMMANDING IN CHIEF CENTRAL COMMAND LUCKNOW AND
|
July 15, 1996 |
|
ARUN PRAKASH Vs. O P CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
May 22, 1996 |
|
ARUNA DHOSE Vs. STATE OF U P
|
May 17, 1996 |
|
ARUNA SHUKLA Vs. STATE OF U P
|
November 6, 1996 |
|
ARVI COMPONENTS P LIMITED Vs. UNION OF INDIA UOI
|
April 24, 1996 |
|
ARVIND Vs. STATE OF U P
|
December 3, 1996 |
|
ARVIND Vs. STATE OF U.P.
|
January 30, 1996 |
|
ARVIND KUMAR Vs. IIND A D J ETAWAH
|
December 17, 1996 |
|
ARVIND KUMAR SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION NEW DELHI
|
July 8, 1996 |
|
ARVIND KUMAR SINGH Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
|
July 8, 1996 |
|
ASHOK KUMAR Vs. STATE OF U P
|
June 14, 1996 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
September 10, 1996 |
|
ASHOK KUMAR GUPTA Vs. JAI SINGH EXECUTIVE ENGINEER ELECTRICITY TEST DIVISION JHANSI
|
July 4, 1996 |
|
ASHOK KUMAR JAISWAL Vs. CONSERVATOR OF FORESTS VARANASI
|
November 5, 1996 |
|
ASHOK KUMAR SAXENA Vs. STATE OF U P
|
September 23, 1996 |
|
ASHOK KUMAR SHARMA Vs. REGIONAL MANAGER GARHWAL REGION
|
September 20, 1996 |
|
ASHOK KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANR.
|
September 25, 1996 |
|
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
|
October 29, 1996 |
|
ASHOKA INSULATION Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1996 |
|
ASHOKA MOTOR FINANCE CO Vs. INCOME TAX OFFICER
|
September 3, 1996 |
|
ASHRAY LAL Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1996 |
|
ASHUTOSH SHARMA Vs. SECONDARY EDUCATION SERVICE COMMISSION
|
November 13, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. J K COTTON & SPINNING WVG MILL CO LTD
|
May 27, 1996 |
|
ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES Vs. STATE OF UTTAR PRADESH
|
November 5, 1996 |
|
ASSOCIATED SWITCH GEARS PVT LTD Vs. CEGAT
|
May 10, 1996 |
|
ASSTT REGIONAL MANAGER U P S R T C KANPUR Vs. STATE OF U P
|
April 24, 1996 |
|
ATHERTAN MILLS Vs. STATE OF U P
|
March 25, 1996 |
|
ATMA PRAKASH Vs. RAGHUBIR PRASAD GOEL
|
February 22, 1996 |
|
ATMA STEELS LTD. Vs. UNION OF INDIA (UOI) AND ANR.
|
October 3, 1996 |
|
ATUL KUMAR VERMA Vs. CHIEF MEDICAL OFFICER FARRUKHABAD
|
July 24, 1996 |
|
AUTO SALES Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1996 |
|
AVDESH SINGH Vs. STATE
|
May 2, 1996 |
|
AVINASH NARAIN PANDEY Vs. U P PUBLIC SERVICE COMMISSION
|
March 12, 1996 |
|
AWADESH KUMAR Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY ALLAHABAD
|
November 5, 1996 |
|
AWADESH SINGH Vs. IIND ADDL D J DEORIA
|
May 16, 1996 |
|
AWADH BIHARI PANDEY Vs. CHIEF DEVELOPMENT OFFICER
|
August 30, 1996 |
|
AWADH NATH Vs. PRESCRIBED AUTHORITY GORAKHPUR
|
August 21, 1996 |
|
AWADHESH KUMAR PANDEY Vs. PRESIDING OFFICER
|
May 8, 1996 |
|
AWADHESH NIRANJAN Vs. DIRECTOR OF EDUCATION JHANSI MANDAL JHANSI
|
November 8, 1996 |
|
AWADHESH PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION
|
November 15, 1996 |
|
AYODHYA Vs. STATE OF UTTAR PRADESH
|
October 4, 1996 |
|
AYODHYA Vs. STATE OF U P
|
July 12, 1996 |
|
AZHAR ALI Vs. STATE
|
February 16, 1996 |
|
AZIMUDDIN ALIAS HAZI Vs. SUPERINTENDENT DISTRICT JAIL
|
May 6, 1996 |
|
AZIZ Vs. STATE OF U P
|
May 3, 1996 |
|
B ANTHONY Vs. ADDL D J DEHRADUN
|
March 29, 1996 |
|
B D THAPLIYAI Vs. MANAGING DIRECTOR U P RAJYA SAHKARI KRISHI AWARN GRAMYA VIKAS BANK LTD
|
July 4, 1996 |
|
B I C LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
|
B N B INTER COLLEGE MARIYAHU JAUNPUR Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION V REGION VARANASI
|
March 12, 1996 |
|
B S GOEL Vs. VICE CHANCELLOR OF MEERUT UNIVERSITY MEERUT
|
January 8, 1996 |
|
BABITA JAIN Vs. UNION OF INDIA (UOI) AND CCE
|
December 13, 1996 |
|
BABU LAL Vs. RAM KALI
|
December 20, 1996 |
|
BABU LAL SAHU Vs. IVTH ADDL. DISTRICT JUDGE, JHANSI AND ORS.
|
July 30, 1996 |
|
BABU RAM JAYANT Vs. REGIONAL MANAGER AGRA U P STATE ROAD TRANSPORT CORPORATION AGRA
|
October 10, 1996 |
|
BABU RAM VERMA Vs. SUB DIVISIONAL OFFICER AKBARPUR
|
January 19, 1996 |
|
BABULAL Vs. COLLECTOR JHANSI
|
February 28, 1996 |
|
BABY KM NIKITA MATHUR Vs. PRAVEEN MATHUR
|
February 27, 1996 |
|
BADLU RAM Vs. STATE
|
February 29, 1996 |
|
BADRI Vs. STATE OF U P
|
May 14, 1996 |
|
BADRI PRASAD DAYA RAM Vs. RAMESH CHANDRA GUPTA
|
February 5, 1996 |
|
BADRI PRASAD DAYA RAM Vs. RENT CONTROL AND EVICTION OFFICER
|
February 5, 1996 |
|
BADRI PRASAD TRIPATHI Vs. COMMISSIONER ALLAHABAD
|
October 7, 1996 |
|
BAIDYANATH AYURVED BHAVAN LTD Vs. GOVERNMENT OF UTTAR PRADESH
|
March 18, 1996 |
|
BAIJ NATH DUBEY Vs. AVAS EVAM VIKAS PARISHAD LUCKNOW
|
September 25, 1996 |
|
BAIJ NATH PRASAD Vs. BHAGWATI DIN
|
December 20, 1996 |
|
BAIJNATH Vs. STATE OF UTTAR PRADESH
|
August 8, 1996 |
|
BAL GANGADHAR TRIPATHI ADVOCATE S O SRI KAMLA PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH
|
January 19, 1996 |
|
BAL KRISHNA Vs. RAMANAND DIXIT
|
April 9, 1996 |
|
BAL KRISHNA SINHA Vs. STATE OF U P
|
February 19, 1996 |
|
BAL RAM Vs. STATE OF U P
|
January 18, 1996 |
|
BALAK SINGH KUSHWAHA Vs. STATE OF U.P. AND OTHERS
|
September 25, 1996 |
|
BALE SUNDARI Vs. REGISTRAR COMPANIES U P
|
June 4, 1996 |
|
BANARAS HINDU UNIVERSITY Vs. SHASHWAT VIKRAM GUPTA
|
May 24, 1996 |
|
BANARAS HINDU UNIVERSITY Vs. J N TRIPATHI
|
September 9, 1996 |
|
BANARAS HINDU UNIVERSITY VARANASI Vs. J N TRIPATHI
|
September 11, 1996 |
|
BANARAS HINDU UNIVERSITY VARANASI Vs. ANIL KUMAR RAI
|
May 24, 1996 |
|
BANDHU ALIAS BANDHU HARIJAN AND Vs. STATE OF UTTAR PRADESH
|
May 15, 1996 |
|
BANKEY LAL MAURYA Vs. DISTRICT BASIC EDUCATION JAUNPUR
|
November 18, 1996 |
|
BANNEY KHAN Vs. JUDGE FAMILY COURT AGRA
|
November 7, 1996 |
|
BANWARI Vs. STATE OF U P
|
October 16, 1996 |
|
BANWARI PAPER MILLS P LIMITED Vs. DEPUTY CIT
|
May 15, 1996 |
|
BAQRI BIBI Vs. INCOME TAX OFFICER
|
August 22, 1996 |
|
BAREY Vs. STATE
|
October 15, 1996 |
|
BARKAUNOO Vs. STATE OF UTTAR PRADESH
|
April 23, 1996 |
|
BARU SINGH Vs. BABU RAM SHARMA
|
August 22, 1996 |
|
BASANT PAPER MILLS LTD Vs. CEGAT
|
April 15, 1996 |
|
BASANT PAPER MILLS LTD Vs. CEGAT
|
January 10, 1996 |
|
BASTI RAM Vs. UNION OF INDIA
|
March 14, 1996 |
|
BATA INDIA LTD Vs. LABOUR COURT ALLAHABAD
|
April 24, 1996 |
|
BATA INDIA LTD Vs. BIMAL CHAND JAIN
|
April 26, 1996 |
|
BATESHWAR RAI Vs. STATE OF U P
|
August 1, 1996 |
|
BATUK PRASAD Vs. BUDDHU
|
February 6, 1996 |
|
BAZPUR CO OPERATIVE SUGAR FACTORY LTD Vs. DY LABOUR COMMISSIONER BARELLY REGION
|
October 31, 1996 |
|
BED PRAKASH TIWARI Vs. DISTRICT BOARD KANPUR DEHAT ZILA PARLAHAD KANPUR
|
November 4, 1996 |
|
BEENA JAISWAL Vs. DEEPAK KUMAR
|
May 21, 1996 |
|
BEENU JAISWAL Vs. DEEPAK KUMAR AND ORS.
|
May 21, 1996 |
|
BEGRAJ Vs. STATE OF U P
|
April 4, 1996 |
|
BHAGAT SINGH Vs. STATE OF U P
|
December 10, 1996 |
|
BHAGELOO Vs. STATE OF U P
|
March 19, 1996 |
|
BHAGWAN DAS Vs. LAKHPAT RAI SUREST CHAND RAI CLOTH MERCHANT
|
August 14, 1996 |
|
BHAGWAN DASS HARI DASS Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1996 |
|
BHAGWAN DIN ALIAS BHAGWANNOO Vs. STATE OF UTTAR PRADESH
|
May 21, 1996 |
|
BHAGWAN SINGH Vs. STATE OF U P
|
April 2, 1996 |
|
BHAGWATI PRASAD BAIRAGI Vs. STATE OF U P
|
May 1, 1996 |
|
BHAILAL GAUTAM Vs. PURAN CHAND AND ANN
|
May 14, 1996 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF U P
|
October 31, 1996 |
|
BHARAT KUMAR GUPTA Vs. 7TH ADDL. DISTRICT AND SESSIONS JUDGE, ALIGARH
|
November 1, 1996 |
|
BHARAT LAL JHA Vs. SAMPURNANAND SANSKRIT VISHWAVIDAYALAYA VARANASI
|
April 10, 1996 |
|
BHARAT MODERN RICE MILLS BINDKI ROAD Vs. U P FINANCIAL CORPORATION KANPUR
|
May 6, 1996 |
|
BHARAT SINGH Vs. DHARAM PAL SINGH
|
May 10, 1996 |
|
BHAWANI VASTRA BHANDAR AND ANOTHER Vs. SMT. SAHODRA DEVI (DECEASED--THROUGH L.RS.) AND OTHERS
|
May 14, 1996 |
|
BHIKHARI (DECEASED THROUGH L.RS.) Vs. SMT. PARAMJOTA (DECEASED THROUGH L.RS.)
|
May 21, 1996 |
|
BHIM SAIN TYAGI Vs. STATE OF U P
|
March 6, 1996 |
|
BHOLA Vs. STATE OF U P
|
February 1, 1996 |
|
BHOLA NATH SINGH Vs. RAE BARELI KSHETRIYA GRAMIN BANK
|
April 19, 1996 |
|
BHONU ALIAS NIZAMUDDIN Vs. NANKULLI
|
September 26, 1996 |
|
BHOPAL Vs. STATE OF UTTAR PRADESH
|
November 6, 1996 |
|
BHOPAL SINGH RANA Vs. D I O S BIJNOR
|
February 8, 1996 |
|
BHUDEO PRASAD SHARMA Vs. STATE OF U P
|
February 24, 1996 |
|
BHUDEV Vs. STATE OF UTTAR PRADESH
|
March 19, 1996 |
|
BHUPAL SINGH Vs. SPECIAL JUDGEE C ACT BANDA
|
April 5, 1996 |
|
BHUREY LAL Vs. DISTRICT JUDGE BUDAUN
|
September 4, 1996 |
|
BHUWAN CHAND SHAH Vs. EXECUTIVE OFFICER MUNICIPAL BOARD NAINITAL
|
April 3, 1996 |
|
BIBBO DEVI @GUDDI Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD
|
March 29, 1996 |
|
BIJENDRA KUMAR Vs. DISTRICT JUDGE, MUZAFFAR NAGAR AND OTHERS
|
September 16, 1996 |
|
BIJENDRA SINGH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AGRA
|
September 12, 1996 |
|
BIMLA DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
June 11, 1996 |
|
BIMLA DEVI Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
November 6, 1996 |
|
BIMLA KUMARI Vs. STATE OF U P
|
April 8, 1996 |
|
BINDESHWARI LAL AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
October 3, 1996 |
|
BINDESHWARI SAHAI SRIVASTAVA Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT U P LUCKNOW
|
February 28, 1996 |
|
BISHAMBHAR DAYAL Vs. AMAR SINGH
|
July 10, 1996 |
|
BISHAN SINGH Vs. IXTH ADDL DISTRICT JUDGE AGRA
|
September 3, 1996 |
|
BISWANATH MALIK Vs. MUNSIF MAGISTRATE WEST ALLAHABAD
|
January 29, 1996 |
|
BRAHAM PAL SINGH Vs. XTH ADDL DISTRICT JUDGE BULANDSHAHR
|
May 21, 1996 |
|
BRAHMANAND AGARWAL Vs. CENTRAL BANK OF INDIA
|
January 22, 1996 |
|
BRIJ BALA JAIN Vs. AMARJEET KAUR
|
August 5, 1996 |
|
BRIJ KISHORE Vs. COLLECTOR JHANSI
|
January 3, 1996 |
|
BRIJ KISHORE TEWARI Vs. J B IRON AND STEEL INDUSTRIES 43 INDUSTRIAL ESTATE KANPUR
|
May 16, 1996 |
|
BRIJ KISHORI DEVI Vs. STATE OF U P
|
December 6, 1996 |
|
BRIJ MOHAN RICE MILL Vs. REGIONAL MANAGER UTTAR PRADESH FINANCIAL CORPORATION
|
December 12, 1996 |
|
BRIJ PAL SINGH Vs. ASSISTANT DIRECTOR CONSOLIDATION MATHURA CAMP AT SAHARANPUR
|
October 11, 1996 |
|
BRIJ PAL SINGH Vs. STATE OF U P
|
July 30, 1996 |
|
BRIJENDRA DEO MISRA Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
|
October 14, 1996 |
|
BRIJESH KUMAR SINGH Vs. UNION OF INDIA MINISTRY OF TELEPHONES TELECOMMUNICATIONS CENTRAL GOVERNMENT
|
December 19, 1996 |
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BRIJESH KUMAR YADAV Vs. SECRETARY BASIC SHIKSHA PARISHAD
|
November 8, 1996 |
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BRITISH INDIA CORPORATION LTD Vs. LABOUR COURT II U P KANPUR
|
September 11, 1996 |
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BRUSHWARE LIMITED Vs. SALES TAX OFFICER
|
January 16, 1996 |
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BUDHI PRAKASH BADONI Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
|
September 9, 1996 |
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C O M SHRI KASHI RAJ MAHAVIDYALAYA Vs. DY DIRECTOR OF EDUCATION VARANASI FB
|
February 8, 1996 |
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C.N.I. GIRLS INTER COLLEGE DEHRADUN Vs. KUMARI MAN MOHINI HUDSON AND OTHERS
|
August 14, 1996 |
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CANARA BANK Vs. PRADEEP STEEL RECOILING MILLS PVT LTD
|
October 14, 1996 |
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CARONA LIMITED Vs. FIRST ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
August 29, 1996 |
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CEAT TYRES OF INDIA LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 28, 1996 |
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CENTRAL BANK OF INDIA Vs. S P SHUKLA
|
May 16, 1996 |
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CENTRAL BANK OF INDIA KANPUR NAGAR Vs. VLTH A D J KANPUR NAGAR
|
December 13, 1996 |
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CENTRAL WAREHOUSING CORPN NEW DELHI Vs. HARNAM SINGH AND CO
|
August 30, 1996 |
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CH MAHENDRA SINGH Vs. STATE OF U P
|
December 9, 1996 |
|
CHAMAN LAL Vs. STATE OF U P
|
March 18, 1996 |
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CHAMPA DEVI Vs. STATE OF U P
|
December 5, 1996 |
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CHANDAN SINGH Vs. THE DISTRICT MAGISTRATE, MORADABAD
|
January 23, 1996 |
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CHANDER ALIAS CHANDRA Vs. STATE OF U P
|
October 17, 1996 |
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CHANDRA BALI VERMA (DEAD) BY LRS. Vs. MOTI LAL DWIVEDI
|
May 14, 1996 |
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CHANDRA BHAN Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA GHAZIABAD
|
November 8, 1996 |
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CHANDRA BHAN Vs. BASIC SHIKSHA ADHIKARI GORAKHPUR
|
February 23, 1996 |
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CHANDRA BHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARTH
|
February 19, 1996 |
|
CHANDRA DEO Vs. JUGANTI DEVI
|
October 28, 1996 |
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CHANDRA KUMAR SETH Vs. INCOME TAX OFFICER
|
December 23, 1996 |
|
CHANDRA PAL Vs. STATE OF U P
|
February 19, 1996 |
|
CHANDRA PRAKASH JAIN Vs. STATE OF U P
|
October 15, 1996 |
|
CHANDRA SHEIKHAR PATHSARIA Vs. STATE OF U P
|
April 16, 1996 |
|
CHANDRA SHEKHAR SAXENASTATE OF U P Vs. DIRECTOR OF EDUCATION BASIC
|
November 4, 1996 |
|
CHANDRANAND PACKAGING INDUSTRY Vs. U.P. FINANCIAL CORPORATION
|
January 10, 1996 |
|
CHANDRIKA RAI Vs. STATE OF U P
|
March 21, 1996 |
|
CHARAN METAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
May 23, 1996 |
|
CHAUDHARY RAM HARAKH CHAND Vs. STATE OF U P
|
February 29, 1996 |
|
CHEDDI LAL Vs. SUPERINTENDENT OF C EX
|
December 13, 1996 |
|
CHEQUNG GURN Vs. UNION OF INDIA
|
April 18, 1996 |
|
CHETA Vs. STATE OF U P
|
April 22, 1996 |
|
CHHABI NATH PRASAD Vs. STATE OF U P
|
October 7, 1996 |
|
CHHADAMI LAL JAIN TRUST AND ANOTHER Vs. U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW AND ANOTHER
|
May 13, 1996 |
|
CHHEDA SINGH Vs. DISTRICT JUDGE FATEHPUR
|
July 20, 1996 |
|
CHHOTEY LAL MISRA Vs. STATE OF U.P., LUCKNOW AND OTHERS
|
October 14, 1996 |
|
CHINTAMANI GHOSH TRUST Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1996 |
|
CHIRANJIT LAL Vs. PRESCRIBED AUTHORITY
|
September 6, 1996 |
|
CHOUDHARY RAM HARAKH CHAND Vs. STATE OF UTTAR PRADESH
|
February 29, 1996 |
|
CHUNBAD Vs. DURJAN
|
December 2, 1996 |
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CITY MONTESSORI SCHOOL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 1996 |
|
COMMANDANT P A C 15 BATTATION AGRA Vs. SUSHILA DEVI
|
March 12, 1996 |
|
COMMANDER N P KULSHRESHTHA Vs. STATE OF U P
|
March 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHASHI MAHAJAN SMT
|
April 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. U P SMALL INDUSTRIES CORPORATION LIMITED
|
April 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BAZPUR CO OPERATIVE SUGAR FACTORY LIMITED
|
April 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PREM SINGH X RAY CLINIC
|
April 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PT RAM SHANKER MISRA TRUST
|
April 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAGANNATH PD NANKOO PD
|
April 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KAMLAPAT MOTI LAL
|
April 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWAL K K
|
April 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BASANT CINEMA
|
April 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DASI RAM SRI KRISHNA
|
March 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AJAY ICE COLD STORAGE
|
February 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MASS PRODUCTS INDIA LIMITED
|
February 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA PAPER MART
|
February 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BANARAS STATE BANK LIMITED
|
February 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRAMOD KUMAR JAIN
|
February 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAM LAL RAJARAM
|
February 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RASULPUR SUGAR INDUSTRIES
|
February 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. YASH KUMAR RASTOGI
|
February 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DHAMPUR SUGAR MILLS LIMITED
|
February 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHPAT RAI NAND LAL
|
January 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SOLOMAN AND CO
|
January 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHADI LAL ENTERPRISES LIMITED
|
January 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SOULIER JEAN LOUIS
|
January 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SURENDRA MOHAN SETH
|
January 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJ MOHAN HARI SHANKAR
|
January 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BENI RAM BANSHI DHAR
|
September 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NAND LAL JAGDISH PRASAD
|
August 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASHWANI KUMAR LILADHAR
|
July 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GORAKHPUR SHAMIANA HOUSE
|
July 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LALJI SINGH GOVIND SINGH
|
July 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAM JAISWAL
|
October 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAM NARAIN HIRA LAL
|
October 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HAR NATH RAM NATH
|
December 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOTILAL CHHADAMI LAL JAIN
|
December 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMPARUN SUGAR WORKS LIMITED
|
November 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SEHGAL BROS
|
November 21, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S G TEJA SHAH CHIRANJIT LAL AND CO
|
December 11, 1996 |
|
COMMISSIONER OF SALES TAX Vs. VIJAY HOSIERY FACTORY
|
November 26, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SUNEHARI LAL GARG
|
December 12, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SAXENA N P
|
February 7, 1996 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. VARANSI AUTO SALES P LTD
|
January 24, 1996 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF U P
|
October 16, 1996 |
|
COMMITTEE OF MANAGEMENT ALEY AHMAD GIRLS INTER COLLEGE ARNROHA DISTT MORADABAD Vs. DEPUTY DIRECTOR OF EDUCATION
|
November 15, 1996 |
|
COMMITTEE OF MANAGEMENT BABA SAHEB BHIMRAO AMBEDKAR PRIMARY PATHSHALA AZAMGARH Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
|
January 9, 1996 |
|
COMMITTEE OF MANAGEMENT BHAWANS MEHTA MAHA VIDYALAYA BHARWARI ALLD Vs. VICE CHANCELLOR SRI SAHUJI MAHARAJ VISHWA VIDYALAYA KANPUR
|
April 1, 1996 |
|
COMMITTEE OF MANAGEMENT GIRLS JUNIOR HIGH SCHOOL BINDRA BAZAR
AZAMGARH Vs. LEKHADHIKARI KARYALAYA ZILA BASIC SHIKSHA ADHIKARI AZAMGARH
|
February 29, 1996 |
|
COMMITTEE OF MANAGEMENT GURUKUL SARVODAYA INTER COLLEGE Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION SECONDARY
|
October 17, 1996 |
|
COMMITTEE OF MANAGEMENT J V HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR
|
September 23, 1996 |
|
COMMITTEE OF MANAGEMENT JAGDAMBA SHIKSHA SAMITI MALSIL GULAZARGANJ JAUNPUR Vs. VICE CHANCELLOR SAMPURNANAD SANSKRIT VISHWA VIDYALAYA VARANASI AND
|
February 28, 1996 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. DY DIRECTOR OF EDUCATION
|
August 26, 1996 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MUZAFFAR NAGAR Vs. DY DIRECTOR OF EDUCATION
|
January 5, 1996 |
|
COMMITTEE OF MANAGEMENT JANTA SHIKSHA NIKETAN INTER COLLEGE MAU Vs. D I O S MAU
|
January 23, 1996 |
|
COMMITTEE OF MANAGEMENT OF JANTA INTER COLLEGE MUZAFFARNAGAR Vs. DEPUTY DIRECTOR OF EDUCATION 1 MEERUT REGION MEERUT
|
October 26, 1996 |
|
COMMITTEE OF MANAGEMENT SHER MOHD NATIONAL INTER COLLEGE MACHHTI GHARIPUR Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR AND 0RS
|
September 2, 1996 |
|
COMMITTEE OF MANAGEMENT SHIVAJI UCHCHATAR MADHYAMIC VIDYALAYA Vs. DY DIRECTOR OF EDUCATION
|
January 19, 1996 |
|
COMMITTEE OF MANAGEMENT SHLKSHA SANSTHAN SAMLTI MAU Vs. ASSTT REGISTRAR FIRMS SOCIETY
|
September 23, 1996 |
|
COMMITTEE OF MANAGEMENT SHRI KASHI RAJ MAHAVIDYALAYA AURAI Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
|
August 21, 1996 |
|
COMMITTEE OF MANAGEMENT SHRI KASHI RAJ MAHAVIDYALAYA AURAI Vs. DY DIRECTOR OF EDUCATION VARANASI
|
August 2, 1996 |
|
Committee of Management Sri Math Inter College,Garhmalpur Sahulal,Ballla and Another Vs. Joint Director of Education,VI Region,Varanasi and Others
|
July 12, 1996 |
|
COMMITTEE OF MANAGEMENT SRI TUISI INTER COLLEGE BANDA Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI
|
July 12, 1996 |
|
COMMITTEE OF MANAGEMENT SUKH NANDAN INTER COLLEGE MATH MOHAM MADPUR Vs. STATE OF U P
|
November 15, 1996 |
|
COMMITTEE OF MANAGEMENT SWASNI PARAM HANS UNCHATTAR MADHYAMIK VIDYALAYA DEORIA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
|
January 3, 1996 |
|
COMMITTEE OF MANAGEMENT UDIT NARAIN POST GRADUATE COLLEGE PADRAUNA Vs. BRIJ BHUSHAN SINGH
|
August 21, 1996 |
|
COMMITTEE OF MANAGEMENT, IV INTER COLLEGE AND ANR. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, AGRA AND ORS.
|
August 2, 1996 |
|
COMMITTEE OF MANAGEMENT, J.L. INTER COLLEGE, DEORIA AND ANOTHER Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
|
January 31, 1996 |
|
COMMITTEE OF MANAGEMENT, RASHTRIYA INTER COLLEGE, MAHREON PURAON, JAUNPUR AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, XIV REGION, AZAMGARH AND OTHERS
|
July 3, 1996 |
|
CONSTABLE CHANDRAPAL SINGH Vs. STATE OF UTTAR PRADESH
|
March 25, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. BRIJ KISHORE GUPTA
|
April 3, 1996 |
|
CORONA COSMETICS AND CHEMICALS LTD Vs. DISTRICT MAGISTRATE KANPUR DEHAT
|
May 24, 1996 |
|
D A V COLLEGE KANPUR Vs. KANPUR UNIVERSITY KANPUR
|
March 22, 1996 |
|
D C M LIMITED Vs. PRESCRIBED AUTHORITY PAYMENT OF WAGES ACT
|
July 12, 1996 |
|
D C M LTD Vs. SUPERINTENDENT CENTRAL EXCISE
|
July 8, 1996 |
|
DALEEP Vs. STATE OF U P
|
August 7, 1996 |
|
DALPAT SINGH AND OTHERS Vs. IST ADDL. DISTRICT JUDGE, BIJNOR AND ANOTHER
|
July 31, 1996 |
|
DAMODAR DAS AGRAWAL Vs. ADDITIONAL DISTRICT MAGISTRATE JHANSI
|
October 16, 1996 |
|
DAROGA Vs. COMMISSIONER GORAKHPUR
|
February 13, 1996 |
|
DARSHAN KUMAR Vs. STATE OF UTTAR PRADESH
|
December 17, 1996 |
|
DARSHAN SINGH Vs. STATE OF U P
|
April 22, 1996 |
|
DASRATH SINGH PARIHAR Vs. STATE OF U P
|
December 4, 1996 |
|
DAYA NAND Vs. STATE OF UTTAR PRADESH
|
March 14, 1996 |
|
DAYA NAND Vs. STATE OF UTTAR PRADESH
|
February 23, 1996 |
|
DAYA RAM Vs. STATE OF U P
|
July 23, 1996 |
|
DAYA RAM Vs. DISTRICT JUDGE
|
December 5, 1996 |
|
DAYA SHANKAR ALIAS BHOTA Vs. STATE OF U P
|
September 27, 1996 |
|
DAYA SHANKAR GRAM PRADHAN Vs. DISTT PANCHAYAT RAJ ADHIKARI GORAKHPUR
|
October 15, 1996 |
|
DAYA WAND Vs. STATE OF U P
|
March 14, 1996 |
|
DAYASHANKER SHUKLA Vs. STATE OF U P
|
August 13, 1996 |
|
DEEN DAYAL SODH SANSTHAN Vs. STATE OF U P
|
July 3, 1996 |
|
DEENA NATH SINGH Vs. CHAIRMAN BOARD OF REVENUE LUCKNOW
|
October 29, 1996 |
|
DEEP CHAND AND ANOTHER Vs. THE DY. DIRECTOR OF CONSOLIDATION, MEERUT AND OTHE
|
December 5, 1996 |
|
DEEPA VISHISTHA Vs. DIRECTOR OF EDUCATION ALLD
|
April 3, 1996 |
|
DEEPAK AGRAWAL Vs. DEPUTY SUGAR CANE COMMISSIONER AND CO
|
July 2, 1996 |
|
DEO DUTTA TYAGI Vs. LALA BASHESHWAR DAYAL GUPTA
|
May 8, 1996 |
|
DEONATH SINGH Vs. STATE OF U P
|
March 25, 1996 |
|
DESH BAHADUR SINGH GAUTAM Vs. STATE OF U P
|
October 4, 1996 |
|
DESH RAJ Vs. IXTH ADDL DISTRICT JUDGE ALIGARH
|
September 20, 1996 |
|
DEVENDRA KUMAR GUPTA Vs. STATE OF U P
|
March 7, 1996 |
|
DEVENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
|
January 11, 1996 |
|
DEVENDRA NATH SRIVASTAVA Vs. STATE OF U P
|
April 26, 1996 |
|
DEVENDRA NATH SRIVASTAVA Vs. STATE OF U P
|
April 29, 1996 |
|
DEVENDRA PANDEY Vs. ADDITIONAL DISTRICT JUDGE II CIVIL COURT VARANASI
|
October 7, 1996 |
|
DEVENDRA SINGH Vs. G B PANT UNIVERSITY OF AGRICULTURAL AND TECHNOLOGY PANT NAGAR
|
May 17, 1996 |
|
DEVESHWAR SHARMA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
July 11, 1996 |
|
DEVI ENTERPRISES BACHHRAWAN RAE BARELLY Vs. F C I
|
November 21, 1996 |
|
DHANPAT SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
|
March 13, 1996 |
|
DHARAM PAL SINGH PIPIL Vs. EXECUTIVE ENGINEER TUBEWELL DN WEST
|
November 6, 1996 |
|
DHARMENDRA SINGH Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL AND ORS
|
March 3, 1996 |
|
DHARMENDRA TRIPATHI Vs. STATE OF U P
|
August 29, 1996 |
|
DHEER SINGH Vs. ASST DIRECTOR OF INCOME TAX
|
August 13, 1996 |
|
DIGVIJAI CHAUBE Vs. STATE OF U P
|
September 18, 1996 |
|
DILAWAR SINGH PAUL Vs. STATE OF U P
|
August 29, 1996 |
|
DILEEP Vs. STATE OF UTTAR PRADESH
|
August 7, 1996 |
|
DILIP KUMAR Vs. LUXMI DEVI
|
August 9, 1996 |
|
DILIP KUMAR SHARMA Vs. STATE OF U P
|
March 20, 1996 |
|
DINA Vs. STATE
|
September 23, 1996 |
|
DINA NATH SHUKLA Vs. STATE OF U P
|
May 3, 1996 |
|
DINDAYAL TIWARI Vs. STATE OF U P
|
August 29, 1996 |
|
DINESH CHANDRA KHARE Vs. STATE OF U P
|
December 2, 1996 |
|
DINESH KUMAR Vs. ADDL D J HARDWAR
|
January 4, 1996 |
|
DINESH MISHRA Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P ALLAHABAD
|
May 24, 1996 |
|
DIRECTOR GENERAL P A C U P Vs. SURYA KUMARI
|
December 3, 1996 |
|
DIRECTOR GENERAL P A C U P LUCKNOW Vs. SURYA KUMARI
|
March 12, 1996 |
|
DISTRICT BHUDAN YAGYA SAMITI Vs. COLLECTOR
|
May 16, 1996 |
|
DIVINE LIGHT MISSION SATYA DHAM SADHNA KENDRA Vs. STATE OF U P
|
April 11, 1996 |
|
DON DUSHYANTH SAMARANAYAKE Vs. BANARAS HINDU UNIVERSITY
|
May 20, 1996 |
|
DORI LAL Vs. DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND OTHERS
|
July 11, 1996 |
|
DR. BRAJESH RAI Vs. STATE OF UTTAR PRADESH AND OTHERS
|
October 6, 1996 |
|
DR. D.K. SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
|
December 16, 1996 |
|
DR. H.N. SHAHI Vs. CHANCELLOR, G.B.P. UNIVERSITY AND OTHERS
|
February 8, 1996 |
|
DR. MEHAR BANO CHAUDHARI Vs. SMT. AJIJ BANO
|
July 22, 1996 |
|
DR. RAJIV SAXENA Vs. MANJU SAXENA
|
May 9, 1996 |
|
DR. S.P. KAUSHIK Vs. VISITOR, S.G.P.G.I. UTTAR PRADESH, RAJ BHAWAN, LUCKNOW AND OTHERS
|
April 2, 1996 |
|
DR. SHAIL JEET SINGH Vs. UNION OF INDIA AND OTHER
|
July 26, 1996 |
|
DROPDI DEVIALIAS DROPA DEVI Vs. OM PRAKASH
|
November 28, 1996 |
|
DUBEY CONSTRUCTIONS COMPANY Vs. COLLECTOR HARIDWAR
|
December 19, 1996 |
|
DULAMAI Vs. KEDAR
|
February 28, 1996 |
|
Dulamai Vs. Algoo (deceased) and Others
|
February 28, 1996 |
|
DULAR SINGH RATHORE Vs. STATE OF U P
|
September 25, 1996 |
|
DULHEY KHAN Vs. DISTRICT JUDGE BUDAUN
|
April 17, 1996 |
|
DURGA Vs. STATE OF U P
|
December 11, 1996 |
|
DURGA GLASS WORKS FIROZABAD Vs. UNION OF INDIA
|
December 19, 1996 |
|
DURGA PRASAD JAIN AND ANR. Vs. 18TH ADDITIONAL DISTRICT AND SESSIONS JUDGE, AGRA AND ORS.
|
July 24, 1996 |
|
DURGA PRASAD SHARMA Vs. STATE OF U P
|
September 17, 1996 |
|
DURGA SINGH Vs. LABOUR COURT
|
November 20, 1996 |
|
DURGAWATI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
|
November 19, 1996 |
|
DURGAWATI DEVI Vs. ZILA BASIC SHIKSHA ADHIKARI GHAZIPUR
|
December 12, 1996 |
|
DWARIKA SINGH Vs. DISTRICT JUDGE
|
January 1, 1996 |
|
DWARIKA SINGH Vs. DISTRICT JUDGE JAUNPUR
|
January 11, 1996 |
|
EDUCATIONAL SAHYOGI ASSOCIATION Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS FAIZABAD
|
January 2, 1996 |
|
ENGINEERS ENTERPRISES Vs. DEPUTY COMMISSIONER EXECUTIVE SALES TAX
|
July 17, 1996 |
|
EX MAJOR DHARAM PAL KUKRETY Vs. UNION OF INDIA
|
October 1, 1996 |
|
EX NO 1387-5234-M SEPOY D B M T CHABI NATH RAI Vs. UNION OF INDIA UOI
|
August 21, 1996 |
|
EXECUTIVE COMMITTEE OF GYATRI DEVI SAMAJ SEWA SAMITI, GORAI, ALIGARH AND ANOTHER Vs. SUB
|
September 24, 1996 |
|
EXECUTIVE ENGINEER ELECTRICITY STORE DIVISION Vs. P O LABOUR COURT
|
December 12, 1996 |
|
FAIRBANKS MORSE INDIA LTD Vs. STATE OF U P
|
September 10, 1996 |
|
FAIZAN AHMAD Vs. STATE OF U P
|
September 2, 1996 |
|
FAKHRUDDIN Vs. BABBAN
|
December 2, 1996 |
|
FANU ALIAS IRFAN S O MAHMOOD ALI Vs. STATE OF UTTAR PRADESH
|
April 2, 1996 |
|
FAQIR CHAND MEHROTRA Vs. STATE OF U P
|
April 9, 1996 |
|
FATEH BAHADUR SINGH Vs. VARANASI MANDAL VIKAS NIGAM LTD. AND OTHERS
|
September 27, 1996 |
|
FAUJDAR Vs. STATE OF U P
|
August 20, 1996 |
|
FIRM HUSSAIN BROTHERS AND CO Vs. STATE BANK OF BIKANER AND JAIPUR RAJASTHAN BHADOHI
BRANCH BHADOHI DIST VARANASI
|
December 13, 1996 |
|
FOREMOST INDUSTRIES INDIA LTD Vs. KRISHI UTPADAN MANDI SAMITI GHAZIABAD
|
July 9, 1996 |
|
GAFFAR AHMAD Vs. STATE OF U P
|
July 8, 1996 |
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GAJAR Vs. D.D.C., BALLIA AND OTHERS
|
December 12, 1996 |
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GAJENDRA KUMAR PATEL Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL NO III
|
September 12, 1996 |
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GAJENDRA KUMAR SHARMA Vs. STATE OF U. P. AND OTHERS
|
February 6, 1996 |
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GANESH DUTT DWIVEDI Vs. STATE OF U.P. AND ORS.
|
March 21, 1996 |
|
GANESH DUTT DWIVEDI Vs. STATE OF U P
|
March 31, 1996 |
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GANESH FLOUR MILLS CO LTD Vs. M AHSAN P O LABOUR COURT IV
|
July 3, 1996 |
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GANESH PLYWOOD EMPORIUM Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
February 27, 1996 |
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GANESH PRASAD Vs. CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
|
August 1, 1996 |
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GANGA CHARAN Vs. D D C KANPUR
|
December 20, 1996 |
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GANGA PRASAD Vs. THE COLLECTOR, KANPUR DEHAT AND ORS.
|
September 9, 1996 |
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GANGA SINGH Vs. STATE OF UTTAR PRADESH
|
July 30, 1996 |
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GANGADIN Vs. BHAGAUTI
|
November 27, 1996 |
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GANGESHWAR LIMITED Vs. UNION OF INDIA UOI
|
June 25, 1996 |
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GAON SABHA Vs. GAYA PRASAD KESARWANI MEMORIAL JUNIOR HIGH SCHOOL
|
December 21, 1996 |
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GARIMA SINGH Vs. SANJAI SINGH
|
May 24, 1996 |
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GARIMA SINGH Vs. SRI SANJAI SINGH
|
May 27, 1996 |
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GAYA DEEN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ALLAHABAD
|
December 5, 1996 |
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GAYA PRASAD SHARMA Vs. U P CO OPERATIVE INSTITUTIONAL SERVICE BOARD LUCKNOW
|
August 5, 1996 |
|
GAYA PRASAD SHARMA Vs. OM PRAKASH
|
January 24, 1996 |
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GAYASI LAL AND ANOTHER Vs. DEPUTY DIRECTOR, CONSOLIDATION, JALAUN CAMP AT JHANSI AND OTHERS
|
August 27, 1996 |
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GAYATRI DEVI Vs. SPECIAL JUDGE, NAINITAL
|
November 1, 1996 |
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GEEP INDUSTRIAL SYNDICATE LTD Vs. VINOD KUMAR AGARWAL
|
November 8, 1996 |
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GHAN SHYAM Vs. ACCOUNTANT GENERAL U.P., ALLAHABAD
|
December 5, 1996 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. JAIMALA
|
May 10, 1996 |
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GHAZIABAD GENERAL INDUSTRIES PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
|
August 7, 1996 |
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GIRIJA SHANKER PANDEY Vs. STATE OF U P
|
July 23, 1996 |
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GIRISH CHANDRA Vs. RAJENDRA SINGH
|
May 24, 1996 |
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GIRISH CHANDRA GUPTA Vs. STATE OF U P
|
April 18, 1996 |
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GIRISH DHAR DWIVEDI Vs. U P SECONDARY EDUCATION SERVICES COMMISSION AND SELECTION BOARD
|
November 4, 1996 |
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GIRJA SHANKER Vs. D D C BHADOI
|
April 11, 1996 |
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GLAXO LABORATORIES INDIA LTD Vs. STATE OF U P
|
August 8, 1996 |
|
GOKUL DAIRY FARM Vs. CANARA BANK
|
July 23, 1996 |
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GOODS OF LATE VASUKI BALA DEVI Vs. AN APPLICATION OF HITENDU MADHAVA BHATTACHARYA
|
July 5, 1996 |
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GOPAL CHAND SINGH ROY Vs. DISTRICT JUDGE VARANASI
|
April 18, 1996 |
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GOPAL SINGH Vs. STATE OF UTTAR PRADESH
|
July 23, 1996 |
|
GOPI Vs. STATE OF UTTAR PRADESH
|
April 18, 1996 |
|
GOPI NISHAD Vs. DISTRICT MAGISTRATE DISTRICT OFFICER
|
May 16, 1996 |
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GOVERDHAN LAL Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
September 4, 1996 |
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GOVIND SINGH NIRANJAN Vs. D I O S JALAUN AT ORAL
|
September 20, 1996 |
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GRAM PANCHAYAT WALEADPUR MAU Vs. ZILA PANCHAYAT MAU
|
March 21, 1996 |
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GRAM PANCHAYAT, BHIKHANAPUR, DISTRICT JAUNPUR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
August 30, 1996 |
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GULAB CHAND Vs. HARI SHANKAR PODDAR
|
May 21, 1996 |
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GULAICHI Vs. UMA SHANKER PRASAD
|
April 8, 1996 |
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GULFAM AHMAD Vs. UNION OF INDIA UOI
|
February 6, 1996 |
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GULMARG CHEMICALS AND SCIENTIFIC WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
May 8, 1996 |
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GULSHAN CASSETTES INDUSTRIES Vs. ASSTT COMMR OF C EX
|
January 16, 1996 |
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GULSHAN KUMAR ARORA Vs. CEGAT
|
September 19, 1996 |
|
GULSHAN RAI JANEJA Vs. XIV ADDL D J MORADABAD
|
February 12, 1996 |
|
GUR SEWAK SINGH Vs. STATE OF U P
|
October 17, 1996 |
|
GURBACHAN SINGH Vs. STATE OF U P
|
November 8, 1996 |
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GURMIT SINGH Vs. STATE OF U P
|
February 29, 1996 |
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GURU NANAK BEVERAGES AND CO Vs. D M
|
April 25, 1996 |
|
GURUMUKH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
December 20, 1996 |
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GYAN CHANDRA Vs. ADDL DISTRICT JUDGE BADAUN AND
|
August 9, 1996 |
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GYAN PRAKASH MISRA Vs. V L VERMA
|
May 8, 1996 |
|
H R SUGAR FACTORY Vs. STATE OF U P
|
December 19, 1996 |
|
H S JAIN Vs. UNION OF INDIA UOI
|
December 19, 1996 |
|
HAFIZ FAZAL HAQ Vs. VIITH ADDL DISTRICT AND SESSIONS JUDGE
|
October 16, 1996 |
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HAJI SANAULLAH Vs. SHAMSHUL HUDA
|
December 20, 1996 |
|
HAKIM SINGH Vs. AZIZAN
|
July 24, 1996 |
|
HAN KRISHNA MAHESHWARI HAN MAHESHWARI Vs. STATE OF U P
|
May 17, 1996 |
|
HANIFUR RAHMAN KHAN Vs. SUPERINTENDENT OF POLICE RAMPUR
|
September 11, 1996 |
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HANS PHARMACEUTICALS AND CHEMICALS PVT LTD Vs. PUNJAB NATITIONAL BANK
|
September 9, 1996 |
|
HANS SHARMA Vs. DISTRICT JUDGE DEHRADUN
|
January 22, 1996 |
|
HAPPU Vs. STATE OF U P
|
December 20, 1996 |
|
HAR PRASAD Vs. THE PRESCRIBED AUTHORITY, ALIGARH AND ORS.
|
August 22, 1996 |
|
HARBHAJAN SINGH Vs. STATE OF U P
|
September 12, 1996 |
|
HARGUR DAS RAO CHAUBEY Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
February 26, 1996 |
|
HARI CHAND AND OTHERS Vs. IIIRD ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
February 8, 1996 |
|
HARI KRISHNA MAHASHWARI ALIAS HARI MAHESHWARI Vs. STATE OF U P
|
May 17, 1996 |
|
HARI NARAIN AWASTHI Vs. STATE OF U P
|
July 10, 1996 |
|
HARI OM Vs. GOPAL
|
November 28, 1996 |
|
HARI PRAKASH Vs. STATE OF U.P. AND OTHERS
|
November 6, 1996 |
|
HARI PRASAD YADAV Vs. UNION OF INDIA
|
January 31, 1996 |
|
HARI RAM NAGALIA Vs. ADDITIONAL DISTRICT JUDGE
|
August 14, 1996 |
|
HARI SHANKAR RAI Vs. D.I.O.S., AZAMGARH AND OTHERS
|
September 24, 1996 |
|
HARI VIDYA MANDIR Vs. STATE OF U P
|
December 19, 1996 |
|
HARIDWAR RAI Vs. DISTRICT MAGISTRATE MAU
|
May 9, 1996 |
|
HARIHARNATH AGARWAL AND SONS HUF Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1996 |
|
HARISH CHAND GUPTA AND ANR. Vs. HABIBULLA
|
September 2, 1996 |
|
HARISH CHAND MITTAL Vs. LAXMI DEVI WIFE OF KANHIA LAL
|
January 5, 1996 |
|
HARISH CHANDRA Vs. D I O S FATEHPUR
|
February 5, 1996 |
|
HARISH CHANDRA Vs. GORAKHPUR DEVELOPMENT AUTHORITY
|
April 11, 1996 |
|
HARISH CHANDRA CHAUDHARY Vs. DEPUTY DIRECTOR OF EDUCATION AGRA REGION AGRA
|
November 5, 1996 |
|
HARISH CHANDRA SINGH Vs. FIRST ADDL DISTT JUDGE JAUNPUR
|
April 10, 1996 |
|
HARISH CHANDRA SRIVASTAVA Vs. STATE OF U P
|
April 26, 1996 |
|
HARLAL Vs. BETI BAI
|
February 19, 1996 |
|
HASAN AHMAD Vs. HASIMUDDIN
|
July 3, 1996 |
|
HEERALAL SONKAR Vs. U P INDUSTRIAL CO OPERATIVE ASSOCIATION LTD
|
March 21, 1996 |
|
HEMANT BHATT Vs. SACHIV MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
|
February 6, 1996 |
|
HEMLATA MISHRA Vs. STATE OF U P
|
August 16, 1996 |
|
HIMALAYA RICE MILL MOTINAGAR Vs. STATE OF UTTAR PRADESH
|
May 17, 1996 |
|
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EXCISE
|
January 10, 1996 |
|
HORI LAL Vs. DIRECTOR SOCIAL WELFARE U P LUCKNOW
|
April 18, 1996 |
|
HUKMA DEVI Vs. STATE OF PUNJAB
|
May 22, 1996 |
|
HUNDI LAL JAIN COLD STORAGE AND ICE FACTORY Vs. U P FINANCIAL CORPORATION
|
April 8, 1996 |
|
I T C LIMITED Vs. RAKESH BEHARI SRIVASTAVA
|
September 4, 1996 |
|
IBAD ULLAH Vs. STATE OF U P
|
January 10, 1996 |
|
IBAD ULLAH Vs. STATE OF U P
|
January 18, 1996 |
|
IMRAN ABBASS Vs. CATHOLIC DIOCESE OF LUCKNOW
|
October 31, 1996 |
|
INDER PAL SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
|
September 11, 1996 |
|
INDER SINGH TULI Vs. ADDITIONAL DISTRICT JUDGE
|
December 20, 1996 |
|
INDERPAL Vs. STATE OF U P
|
August 12, 1996 |
|
INDIA TELECOMP LTD Vs. COLLECTOR OF CUSTOMS
|
August 20, 1996 |
|
INDIAN TELEPHONE INDUSTRIES LTD Vs. DEVI SHANKAR KUMAR SHUKLA
|
September 23, 1996 |
|
INDRA BHANU GAUR Vs. COMMITTEE OF MANAGEMENT OF MAHAMANA MALVIYA DEGREE COLLEGE MEERUT
|
May 16, 1996 |
|
INDRA DEV TIWARI Vs. UNION OF INDIA
|
October 8, 1996 |
|
INDRA PAL SINGH AND OTHERS Vs. I.T.I., MANKAPUR AND OTHERS
|
February 14, 1996 |
|
INDRA PAL YADAV Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR RAJ BHAWAN LUCKNOW
|
July 17, 1996 |
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INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA Vs. SIDCO LEATHERS LTD
|
May 24, 1996 |
|
IQBAL UDDIN Vs. STATE OF U P
|
February 22, 1996 |
|
ISHAQ Vs. STATE OF UTTAR PRADESH
|
May 17, 1996 |
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ISHWAR DAYAL Vs. HILL TOP FINANCE COMPANY PVT LTD
|
August 5, 1996 |
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ISHWAR SWAROOP SHARMA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 23, 1996 |
|
ISRAIL SHAH Vs. COMMITTEE OF MANAGEMENT OF WAQF NO 42 MIRZAPUR
|
October 17, 1996 |
|
J AND J ENTERPRISES Vs. COMMISSIONER TRADE TAX U P LUCKNOW
|
February 27, 1996 |
|
J B BENERJEE Vs. STATE OF U P
|
February 27, 1996 |
|
J DANIAL BAREILLY Vs. STATE OF U P
|
April 16, 1996 |
|
J K COTTON SPINNING AND WEAVING MILLS CO Vs. STATE OF U P
|
April 12, 1996 |
|
J K KALRA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS MEERUT
|
July 19, 1996 |
|
J P CHATURVEDI Vs. STATE OF U P
|
January 2, 1996 |
|
J P SRIVASTAVA Vs. STATE OF U P
|
May 24, 1996 |
|
J S HITKARI Vs. ASHOK KUMAR SHUKLA
|
March 29, 1996 |
|
J.K.Cotton,Spinning and Weaving Mills Co.Ltd.Kanpur and Anr. Vs. State of U.P.& Ors.
|
April 12, 1996 |
|
JABBAR SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER FATEHPUR AND0RS
|
August 7, 1996 |
|
JAG MOHAN LAL Vs. U P PUBLIC SERVICES TRIBUNAL NO 2
|
July 24, 1996 |
|
JAGANNATH PRASAD Vs. XIV ADDL D J KANPUR
|
February 6, 1996 |
|
JAGAT PAL SINGH Vs. STATE OF U P
|
November 6, 1996 |
|
JAGAT SINGH Vs. STATE OF U P
|
September 27, 1996 |
|
JAGDAMBA PRASAD SINGH Vs. STATE OF U P
|
November 19, 1996 |
|
JAGDISH CHANDRA CHAWLA Vs. IVTH ADDL D J ALLAHABAD
|
February 12, 1996 |
|
JAGDISH CHANDRA SHASTRI Vs. PRESCRIBED AUTHORITY
|
July 22, 1996 |
|
JAGDISH KUMAR Vs. STATE OF UTTAR PRADESH
|
January 23, 1996 |
|
JAGDISH NARAIN MISHRA Vs. SPECIAL JUDGE E C ACT
|
March 11, 1996 |
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JAGDISH PRASAD NIGAM Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1996 |
|
JAGDISH PRASAD TIWARI Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD AND
|
September 18, 1996 |
|
JAGDISH SINGH Vs. STATE
|
March 7, 1996 |
|
JAGJEET SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
November 1, 1996 |
|
JAGMOHAN ALIAS MANOHAR LAL Vs. STATE OF UTTAR PRADESH
|
August 6, 1996 |
|
JAGROOP Vs. STATE OF U P
|
September 14, 1996 |
|
JAI BHAGWAN Vs. VTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
|
August 29, 1996 |
|
JAI KARAN SINGH Vs. STATE OF U P
|
April 25, 1996 |
|
JAI PRAKASH Vs. KRISHNA DEVI
|
July 30, 1996 |
|
JAI SINGH Vs. KASGANJ SAHKARI KRAY VIKRAY SAMITI LTD
|
May 8, 1996 |
|
JAIBIR SINGH Vs. DISTRICT JUDGE BULANDSHAHAR
|
September 9, 1996 |
|
JAIPUR TRADERS CORPORATION P LTD Vs. LALIT KUMAR JAIN
|
July 5, 1996 |
|
JALAL UDDLN Vs. DISTRICT JUDGE BALLIA
|
September 24, 1996 |
|
JAMAL AISHA Vs. COMMITTEE OF MANAGEMENT MUSLIM GIRLS SCHOOLS ASSOCIATION, GORAKHPUR AND OTHERS
|
October 16, 1996 |
|
JAMIL AHMAD Vs. KUMUD RAJDEO SINGH
|
September 24, 1996 |
|
JAMILA ANSARI Vs. INCOME TAX DEPARTMENT
|
September 3, 1996 |
|
JAMNA Vs. STATE OF U P
|
April 10, 1996 |
|
Jamshed Khan Vs. State of U.P.
|
March 29, 1996 |
|
JAMUNA CONSTRUCTION CO Vs. STATE OF U P
|
April 25, 1996 |
|
JAN SANKALP SAHKARI AVAS SAMITI LTD Vs. AGRA DEVELOPMENT AUTHORITY AGRA
|
August 26, 1996 |
|
JANARDAN PANDEY Vs. STATE OF U P
|
October 15, 1996 |
|
JANARDAN PANDEY Vs. STATE OF U.P.
|
October 5, 1996 |
|
JANARDAN PRASAD SHARMA Vs. VICE CHANCELLOR ROORKEA UNIVERSITY HOORKEE
|
February 13, 1996 |
|
JANGI Vs. STATE OF D.P.
|
April 18, 1996 |
|
JANTA COLD STORAGE AND ICE MILL Vs. COMMISSIONER ALLAHABAD
|
April 24, 1996 |
|
Jaswant and another Vs. District Judge, Shahjahanpur and others
|
August 14, 1996 |
|
JASWANT SINGH Vs. STATE OF U P
|
July 20, 1996 |
|
JASWANT SINGH Vs. PRESCRIBED AUTHORITY RENT CONTROL AND EVICTION OFFICER
|
November 19, 1996 |
|
JASWANTI NEGI Vs. LIFE INSURANCE CORPORATION OF INDIA DEHRADUN
|
May 22, 1996 |
|
JATI PAL SINGH Vs. INDUSTRIAL TRIBUNAL 5
|
May 21, 1996 |
|
JAVED AKHTAR Vs. UNION OF INDIA
|
August 12, 1996 |
|
JAWAHAR LAL Vs. STATE OF UTTAR PRADESH
|
July 16, 1996 |
|
JAWAHAR RAM GUPTA AND ANOTHER Vs. HONBLE CHIEF JUSTICE AND OTHERS
|
April 22, 1996 |
|
JAWAHAR RAM GUPTA AND ANOTHER Vs. HIGH COURT OF ALLAHABAD
|
May 17, 1996 |
|
JAY SHREE TYRES AND RUBBER PRODUCTS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
April 19, 1996 |
|
JAYA RAJI Vs. JINNATUNNISHA
|
November 30, 1996 |
|
JENSON AND NICHOLSON LTD Vs. 1ST ADDITIONAL DISTRICT JUDGE
|
February 21, 1996 |
|
JHUNJHUNWALA OIL MILLS LTD Vs. STATE OF U P
|
December 12, 1996 |
|
JOKHAN CHOUDHARI Vs. STATE
|
April 22, 1996 |
|
JOSTPH CO OPERATIVE FARMING SOCIETY Vs. COLLECTOR RAMPUR
|
December 12, 1996 |
|
JUNIOR ENGINEER V D A VARANASI Vs. STATE OF U P
|
October 11, 1996 |
|
JWALA PRASAD Vs. STATE OF UTTAR PRADESH
|
April 30, 1996 |
|
JYOTI PRAKASH PANDEY Vs. UNIVERSITY OF ALLAHABAD
|
April 23, 1996 |
|
K C SAXENA Vs. ROHILKHAND UNIVERSITY BAREILLY
|
October 30, 1996 |
|
K C SHARMA Vs. CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
|
March 27, 1996 |
|
K L SHARMA Vs. K G RASTOGI
|
May 15, 1996 |
|
K M SCIENTIFIC RESEARCH CENTRE Vs. LAKSHMAN PRASAD
|
September 13, 1996 |
|
K N SINGH PRINCIPAL MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD Vs. UNIVERSITY OF ALLAHABAD
|
May 21, 1996 |
|
K S STEEL WORKS Vs. UNION OF INDIA UOI
|
February 26, 1996 |
|
KAILASH CHAND AND OTHERS Vs. ASSISTANT REGIONAL TRANSPORT OFFICER, BANDA AND ANOTHER
|
November 18, 1996 |
|
KAILASH NATH GUPTA Vs. ENQUIRY OFFICER ALLAHABAD BANK
|
May 1, 1996 |
|
KAILASH NATH MEHROTRA Vs. IVTH ADDITIONAL DISTRICT JUDGE, VARANASI AND OTHERS
|
February 2, 1996 |
|
KAILASH NATH PANDEY Vs. UNION OF INDIA AND OTHER
|
February 16, 1996 |
|
KAJODA Vs. ADDITIONAL COLLECTOR F&R
|
April 22, 1996 |
|
KAKA JOGINDER SINGH ALIAS DHARTI PAKAD Vs. ELECTION COMMISSION OF INDIA
|
November 26, 1996 |
|
KALAWATI Vs. IST ADDL D J MUZAFFARNAGAR
|
July 23, 1996 |
|
KALLOO Vs. STATE
|
April 8, 1996 |
|
KALLU Vs. STATE OF U P
|
January 3, 1996 |
|
KALYAN CHANDRA SRIVASTAVA Vs. HONBLE CHIEF JUSTICE HIGH COURT ALLAHABAD
|
December 17, 1996 |
|
KAMAL KANT GAUTAM Vs. DISTRICT REGISTRAR
|
March 21, 1996 |
|
KAMAL SINGH PRINCIPAL KHALSA INTER COLLEGE BIJNOR Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR
|
November 8, 1996 |
|
KAMESHWAR PRASADSMT ANJU WALIA Vs. MUNICIPLE BOARD ADHISHASHI ADHIKARI NAGAR PALIKA
|
November 6, 1996 |
|
KAMLA DEVI Vs. VIMAL KUMAR JAIN
|
October 19, 1996 |
|
KAMLA DEVI CHAUHAN Vs. MUNSIF ETAH
|
May 15, 1996 |
|
KAMLA PALACE Vs. STATE OF U P
|
November 14, 1996 |
|
KAMLA PRASAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
September 26, 1996 |
|
KAMLA SINGH Vs. REGIONAL MANAGER, U.P.S.R.T.C., AZAMGARH
|
February 13, 1996 |
|
KAMLES SINGH Vs. STATE OF U P
|
April 8, 1996 |
|
KAMLESH Vs. STATE OF UTTAR PRADESH
|
December 18, 1996 |
|
KAMLESH KUMARI Vs. STATE OF U P
|
April 3, 1996 |
|
KAMLESH SINGH Vs. STATE OF UTTAR PRADESH
|
April 8, 1996 |
|
KAMLESH SINGH Vs. DISTRICT DEVELOPMENT OFFICER BANDA
|
February 27, 1996 |
|
KAMTA PRASAD Vs. IIND ADDL DISTRICT JUDGE MAINPURI
|
May 3, 1996 |
|
KAMTA PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE MAINPURI
|
May 23, 1996 |
|
KAMTA PRASAD SHARMA Vs. STATE OF U P
|
March 1, 1996 |
|
KANHAI LAL Vs. VITH ADDL. DISTRICT JUDGE AND ORS.
|
May 9, 1996 |
|
KANHAIYA LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE BASTI
|
February 12, 1996 |
|
KANHAIYA LAL BANSAL Vs. G K AGARWAL
|
August 9, 1996 |
|
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. CEGAT
|
August 22, 1996 |
|
KANTA Vs. STATE OF U P
|
June 4, 1996 |
|
KAPIL DEV Vs. D D C FAIZABAD
|
April 2, 1996 |
|
KARAN SINGH Vs. VITH ADDL D J GHAZIABAD
|
March 13, 1996 |
|
KARAN SINGH Vs. STATE OF U P
|
May 15, 1996 |
|
KARAN SINGH Vs. STATE OF U P
|
August 9, 1996 |
|
KARAN SINGH Vs. STATE OF U P
|
August 7, 1996 |
|
Karan Singh and Ors. Vs. State of U.P.& Ors.
|
August 9, 1996 |
|
KARTAR SINGH Vs. STATE OF U P
|
December 3, 1996 |
|
KATARIYA TRANSPORT CORPORATION Vs. LUXMI NARAIN
|
July 24, 1996 |
|
KAUSHALESH PRASAD Vs. STATE OF U P
|
June 7, 1996 |
|
KEDAR Vs. SHYAMA DEVI
|
May 16, 1996 |
|
KESHAV KANT TEWARI Vs. LIFE INSURANCE CORPORATION BOMBAY
|
July 16, 1996 |
|
KESHAV PRASAD Vs. STATE OF U P
|
November 18, 1996 |
|
KESHAV PRASAD YADAV Vs. BANARAS HINDU UNIVERSITY
|
January 23, 1996 |
|
KESHAV TRIPATHI Vs. STATE OF U P
|
May 15, 1996 |
|
KESHAVA KUMAR VERMA Vs. STATE OF U P
|
May 21, 1996 |
|
KESHAW KUMAR Vs. UNION OF INDIA
|
July 26, 1996 |
|
KETKI DEVI Vs. LAXMAN S O BHUPAL SINGH
|
May 22, 1996 |
|
KETKI DEVI Vs. LAXMAN
|
May 2, 1996 |
|
KHACHER MAL AGRAWAL Vs. SUPERINTENDENT OF POLICE
|
December 12, 1996 |
|
KHACHERU Vs. ADDITIONAL COLLECTOR MUZAFFARNAGAR
|
August 30, 1996 |
|
KHAGENDRA PRATAP SAHI Vs. STATE OF U P
|
February 16, 1996 |
|
KHAJANCHI PAPER MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1996 |
|
KHAN SINGH ALIAS UJAGAR KHAN AND CHHOTEY Vs. STATE
|
May 17, 1996 |
|
KHEMKARAN AND ANOTHER Vs. STATE
|
March 27, 1996 |
|
KHUSHAL PAL SINGH Vs. DIRECTOR OF HIGHER EDUCATION MEERUT REGION MEERUT
|
August 1, 1996 |
|
KISAN GUR KHANDSARI UDYOGIK UTPADAN SAHKARI SAMITI LTD Vs. DY SUGARCANE COMMISSIONER MEERUT
|
July 3, 1996 |
|
KISAN ICE AND COLD STORAGE, GHATIAGHAT CHAURAHA, BHAGWA NAGDA, FARUKHABAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 23, 1996 |
|
KISHAN LAL Vs. STATE OF U P
|
May 2, 1996 |
|
KISHAN LAL Vs. DISTRICT JUDGE HARIDWAR
|
January 8, 1996 |
|
KM POONAM SRIVASTAVA Vs. U P INDUSTRIAL CO OPERATIVE ASSOCIATION KANPUR NAGAR
|
August 22, 1996 |
|
KM. APARNA SACHAN Vs. CHANCELLOR, KANPUR UNIVERSITY AND ORS.
|
October 12, 1996 |
|
KOMAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 8, 1996 |
|
KRIPA SHANKAR TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION IVTH REGION
|
August 6, 1996 |
|
KRIPAL SINGH Vs. ADDITIONAL JUDGE SMALL CAUSES COURT MEERUT
|
November 22, 1996 |
|
KRISHNA CHANDRA DUBEY Vs. STATE OF U P
|
October 29, 1996 |
|
KRISHNA DEO LAL SRIVASTAVA Vs. ROOHULLAH MAROOTI AND ORS.
|
July 16, 1996 |
|
KRISHNA GOPAL BAJAJ Vs. MAHENDRA KUMAR GARG
|
April 18, 1996 |
|
KRISHNA GOPAL DIXIT Vs. STATE OF U P
|
November 20, 1996 |
|
KRISHNA MURARI PANDEY Vs. STATE OF U P
|
March 27, 1996 |
|
KRISHNA RAO KESHAV Vs. STATE OF UTTAR PRADESH
|
August 14, 1996 |
|
KRLPA SHANKER LAL SRLVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
October 4, 1996 |
|
KULDEEP Vs. BRANCH MANAGER BHUMI VIKASH BANK FATEHPUR
|
April 1, 1996 |
|
KULDEEP SINGH Vs. RENT CONTROL AND EVICTION OFFICER KANPUR NAGAR
|
November 13, 1996 |
|
KUMAR OIL MILLS PVT LTD Vs. STATE OF U P
|
January 2, 1996 |
|
KUMARI ABHA MISHRA SURESH YADAV KUMARI PUSHPA YADAV Vs. DISTRICT BASIC EDUCATION OFFICER STATE OF U P ASSISTANT DIRECTOR
|
December 18, 1996 |
|
KUMARI REKHA SOMANI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
|
May 23, 1996 |
|
KUMAUN MANDAL VLKAS NIGAM LTD Vs. STATE OF U P
|
November 15, 1996 |
|
KUNWAR ABHAY Vs. MAYAWATI MEMBER OF RAJYA SABHA
|
August 6, 1996 |
|
KUNWAR SINGH Vs. SRI THAKURJI MAHARAJ BIRAJMAN MANDIR GAUNTIA NAJRA DHAMIPUR BAREILLY
|
May 21, 1996 |
|
L H SUGAR FACTORIES LTD Vs. STATE OF U P
|
April 8, 1996 |
|
L M L LIMITED Vs. ASSTT COMMR OF CUS AND C EX
|
May 17, 1996 |
|
L P NAGAR AND COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
September 4, 1996 |
|
LAKKHI DAS CHATTERJEE Vs. CHAIRMAN BOARD OF GOVERNORS MADAN MOHAN MALVIYA ENGINEER COLLEGE
|
January 10, 1996 |
|
LAKSHMAN PRASAD MISHRA Vs. HIGH COURT OF JUDICATURE AND ANR
|
March 20, 1996 |
|
LAKSHMI KACKKAR Vs. STATE OF U P
|
October 17, 1996 |
|
LAL BAHADUR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
November 21, 1996 |
|
LAL CHAND Vs. THE DY. DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
December 6, 1996 |
|
LAL CHAND BHATIA Vs. STATE OF U.P.
|
July 26, 1996 |
|
LAL DEVI Vs. PURANCHAND UPADHYAY
|
May 3, 1996 |
|
LALA LAJPAT RAI AND ASSOCIATED HOSPITAL Vs. COMMISSIONER OF SALES TAX U P
|
January 11, 1996 |
|
LALA RAM YADAV Vs. SUGAR LTD
|
February 16, 1996 |
|
LALA SUNDER MAL Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT
|
January 18, 1996 |
|
LALA SUSHIL KUMAR Vs. STATE OF U P
|
May 13, 1996 |
|
LALITA DEVI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
September 10, 1996 |
|
LALJI Vs. ADDL DISTRICT JUDGE IVTH VARANASI
|
August 14, 1996 |
|
LALJI Vs. BALADEEN
|
January 20, 1996 |
|
LALJI ALIAS LADDU YADAV Vs. SUPDT DISTT JAIL GORAKHPUR
|
August 14, 1996 |
|
LALJI CHATURVEDI SHASTRI Vs. UNION OF INDIA
|
July 11, 1996 |
|
LALJI PRASAD GUPTA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
|
April 8, 1996 |
|
LALJI SINGH Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD U P LUCKNOW
|
February 22, 1996 |
|
LALLAN PRASAD SHARMA Vs. EXECUTIVE ENGINEER, NALKOOP KHAND
|
August 14, 1996 |
|
LALTA PRASAD Vs. DISTRICT JUDGE ETAH
|
September 23, 1996 |
|
LALTA PRASAD JAISWAL Vs. PRESCRIBED AUTHORITY ALLAHABAD
|
February 12, 1996 |
|
LALTA PRASAD SRIVASTAVA Vs. IXTH ADDITIONAL DISTRICT JUDGE AGRA
|
May 22, 1996 |
|
LALTA PRASAD VAISH Vs. STATE OF U P
|
April 11, 1996 |
|
LALTU SINGH Vs. BASUDEO
|
May 10, 1996 |
|
LAXMAN S/O BHUPAL SINGH AND OTHERS Vs. SMT. KETKI DEVI WIDOW OF LATE LALA RAM
|
May 22, 1996 |
|
LAXMI RAM Vs. CHAIRMAN U P STATE ROAD TRANS CORPN
|
February 2, 1996 |
|
LAXMI SALES PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 21, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF U P
|
May 21, 1996 |
|
LIHAZUR REHMAN KHAN Vs. STATE OF U P
|
March 15, 1996 |
|
LILA RANI GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
May 24, 1996 |
|
LOK NATH MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 6, 1996 |
|
LOKENDRA KUMAR Vs. DISTRICT JUDGE BIJNOR
|
March 14, 1996 |
|
LORD SHIVA BIRAJMAN IN HANDIA BABA YOGALAYA Vs. STATE OF U P
|
September 20, 1996 |
|
LUXMAN GIRI Vs. CHIEF OF ARMY STAFF
|
January 31, 1996 |
|
M L NIGAM Vs. VIITH ADDL DISTRICT JUDGE MEERUT
|
July 15, 1996 |
|
M P TANDON Vs. STATE OF U P
|
April 2, 1996 |
|
M/S. NADRI PRASAD DAYA RAM AND OTHERS Vs. RAMESH CHANDRA GUPTA AND ANOTHER
|
February 5, 1996 |
|
M/S. P.K. RUBBER INDUSTRIES AND OTHERS Vs. MANAGING DIRECTOR, U.P. SMALL INDUSTRIES CORPORATION LTD. AND ANOTHER
|
December 11, 1996 |
|
M/S. SHAKTI TRADING CO. Vs. DISTRICT JUDGE, BAREILLY AND OTHERS
|
May 21, 1996 |
|
MADAN CHAUHAN Vs. STATE OF U P
|
September 11, 1996 |
|
MADAN GOPAL Vs. D I O S BIJNOR
|
August 14, 1996 |
|
MADAN GOPAL RAI Vs. PRINCIPAL B R D MEDICAL COLLEGE GORAKHPUR
|
February 7, 1996 |
|
MADAN RAI Vs. STATE
|
April 16, 1996 |
|
MADAN SUGAR WORKS Vs. CHAIRMAN KRISHI UTPADAN MANDI SAMLTI KICHHA UDHAM SINGH NAGAR AND
ANOTHER
|
February 22, 1996 |
|
MADHAV SHARAN AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1996 |
|
MADHO LAL GUPTA Vs. STATE OF U P
|
December 16, 1996 |
|
MADHU SINGH Vs. STATE OF U P
|
May 13, 1996 |
|
MADHYAMIK VIDYALAYA PRABANDHAK ASSOCIATION Vs. STATE OF U.P.
|
October 17, 1996 |
|
MAHABIR KUMAR AGRAWAL Vs. ROHILKHAND UNIVERSITY BAREILLY
|
April 3, 1996 |
|
MAHABIR PRASAD Vs. IVTH ADDL. DISTRICT JUDGE, FATEHPUR AND OTHERS
|
November 21, 1996 |
|
MAHABIR SHAH Vs. CONSERVATOR OF FORESTS BHAGIRATHI CIRCLE U P MUNI KI RETI DIST TEHRI
GARHWAL
|
October 16, 1996 |
|
MAHABIR SINGH Vs. STATE OF UTTAR PRADESH
|
May 3, 1996 |
|
MAHADEO KURMI Vs. STATE OF U P
|
January 19, 1996 |
|
MAHANDRA SINGH Vs. STATE
|
April 26, 1996 |
|
MAHBOOB ALI KHAN ALIAS SHAHID ALI KHAN Vs. SARDAR ALI SHAH
|
May 3, 1996 |
|
MAHENDRA KUMAR SINGHAL Vs. STATE BANK OF PATIALA AND OTHERS
|
July 22, 1996 |
|
MAHENDRA NATH MISHRA Vs. STATE OF U P
|
January 23, 1996 |
|
MAHENDRA NATH TANDON Vs. VITH ADDL. DISTRICT JUDGE
|
November 26, 1996 |
|
MAHENDRA PRASAD Vs. DIRECTOR OF EDUCATION SECONDARY ALLAHABAD
|
October 31, 1996 |
|
MAHENDRA PRATAP SINGH Vs. CANE COMMISSIONER U P AT LUCKNOW
|
June 21, 1996 |
|
MAHENDRA SINGH Vs. STATE OF U P
|
September 12, 1996 |
|
MAHENDRA SINGH Vs. SPECIAL SECRETARY STATE OF U P LUCKNOW
|
September 26, 1996 |
|
MAHENDRA SINGH RANA Vs. COLLECTOR
|
March 13, 1996 |
|
MAHENDRA TRIPATHI Vs. ALLAHABAD UNIVERSITY ALLAHABAD
|
September 10, 1996 |
|
MAHENDRA TRIPATHI Vs. ALLAHABAD UNIVERSITY
|
October 9, 1996 |
|
MAHESH CHAND JAIN Vs. VTH ADDL D J JHANSI
|
February 12, 1996 |
|
MAHESH CHAND TYAGI Vs. AURIC STYLES P LTD
|
September 4, 1996 |
|
MAHESH CHANDRA Vs. ZILA PANCHAYAT MAINPURI
|
August 7, 1996 |
|
MAHESH CHANDRA Vs. ZILA PANCHAYAT MAINPURI
|
July 8, 1996 |
|
MAHESH CHANDRA JOSHI Vs. STATE OF U P
|
August 23, 1996 |
|
MAHESH CHANDRA SAXENA Vs. UNION OF INDIA
|
March 8, 1996 |
|
MAHESH CHANDRA SRIVASTAVA Vs. DISTRICT MAGISTRATE GORAKHPUR
|
September 11, 1996 |
|
MAHESH KUMAR PANDEY Vs. UP PRADHAN PRABANDHAK D G M
|
February 9, 1996 |
|
MAHESH PRASAD PANDEY Vs. STATE OF U.P. AND OTHERS
|
January 12, 1996 |
|
MAHESHWAR Vs. STATE OF U P
|
December 5, 1996 |
|
MAHIPAL SINGH Vs. DISTRICT JUDGE ALLAHABAD
|
April 12, 1996 |
|
MAHMOOD AHMAD Vs. SHAJI
|
March 27, 1996 |
|
MAHMOOD HASAN Vs. NATHU RAM
|
April 25, 1996 |
|
MAIKU Vs. STATE
|
March 14, 1996 |
|
MAIKU Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
|
December 2, 1996 |
|
MAINA NAGAR Vs. D M ETAWAH
|
December 9, 1996 |
|
MAITHALI SHARAN KARAN Vs. COMMITTEE OF MANAGEMENT CHRISTIAN INTERMEDIATE COLLAGE
|
September 6, 1996 |
|
MAIYADEEN Vs. STATE OF UTTAR PRADESH
|
October 17, 1996 |
|
MAJ DEVENDRA PAL Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI
|
September 12, 1996 |
|
MAKRAND RANA Vs. STATE OF UTTAR PRADESH
|
January 17, 1996 |
|
MALTI DEVI Vs. TARAK NATH
|
July 4, 1996 |
|
MALTI SINHA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD
|
November 30, 1996 |
|
MAMTA SHAH Vs. REGIONAL INSPECTRESS GIRLS SCHOOLS GARHWAL REGION PAURI
|
March 7, 1996 |
|
MAMTA SINGH Vs. STATE OFF U P
|
May 31, 1996 |
|
MAN MOHAN DIXIT Vs. ADDL DISTRICT JUDGE
|
September 3, 1996 |
|
MAN SINGH Vs. STATE OF U P
|
September 6, 1996 |
|
Man Singh and Ore. Vs. State of U.P.
|
September 6, 1996 |
|
MANAGER, PUNJAB NATIONAL BANK, SHAMSHABAD Vs. DISTRICT JUDGE, AGRA
|
January 6, 1996 |
|
MANDAKINI STEEL ENGINEERING COMPANY TAPOBAN MUNIKI REATI TEHRL
GARHWAL Vs. STATE OF U P
|
November 5, 1996 |
|
MANGAL Vs. STATE
|
March 22, 1996 |
|
MANI RAJ SINGH Vs. OM PRAKASH
|
August 29, 1996 |
|
MANI RAM Vs. STATE OF U P
|
October 28, 1996 |
|
MANIK CHAND SETHIA Vs. UNION OF INDIA
|
August 27, 1996 |
|
MANISH SARIN Vs. MAHATMA GANDHI KASHI VIDYAPEETH VARANASI
|
October 10, 1996 |
|
MANJEET SINGH Vs. STATE OF U P
|
April 10, 1996 |
|
MANJI PRASAD Vs. STATE
|
February 27, 1996 |
|
MANJU LATA VISHWAKARMA Vs. U P HIGHER EDUCATION SERVICES COMMISSION ALLAHABAD
|
November 18, 1996 |
|
MANJU SAXENA Vs. KULDEEP SAXENA
|
September 24, 1996 |
|
MANNI SINGH CHATURVEDI; JOR SINGH YADAV Vs. NATHU RAM TRIPATHI
|
May 24, 1996 |
|
MANOJ CHITRA MANDIR ANPARA SONEBHADRA Vs. DISTRICT MAGISTRATE
|
April 15, 1996 |
|
MANOJ KUMAR Vs. INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
August 23, 1996 |
|
MANOJ KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND ANOTHER
|
June 10, 1996 |
|
MANOJ KUMAR MISHRA Vs. MAHA PRABANDHAK KESA KANPUR
|
January 11, 1996 |
|
MANOJ KUMAR MISHRA Vs. STATE OF U P
|
December 3, 1996 |
|
MANOJ KUMAR SINGHAL Vs. BANK OF INDIA FIROZABAD
|
March 22, 1996 |
|
MANORAMA Vs. STATE OF UTTAR PRADESH
|
May 22, 1996 |
|
MANORAMA DEVI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN
|
October 30, 1996 |
|
MANORAMA MISHRA Vs. VICE CHANCELLOR PURVANCHAL VISHVAVIDYALAYA JAUNPUR
|
June 27, 1996 |
|
MANSOOR ALAM Vs. STATE OF U P
|
April 4, 1996 |
|
MARKANDEY AND MURARI Vs. STATE OF U P
|
August 9, 1996 |
|
MARKANDEY SINGH Vs. STATE OF U P
|
November 20, 1996 |
|
MARVEL VINYALS LTD Vs. UNION OF INDIA UOI
|
April 17, 1996 |
|
MASHHOOR ALAM Vs. ADDL DISTRICT JUDGE MATHURA
|
February 12, 1996 |
|
MASTER MENDI HASAN Vs. STATE OF U P
|
August 20, 1996 |
|
MATA DEEN AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
August 20, 1996 |
|
MAYA AGRO PRODUCTS LTD Vs. UNION OF INDIA UOI
|
January 17, 1996 |
|
MAYA DEVI Vs. PRESCRIBED AUTHORITY
|
December 17, 1996 |
|
MAYA RANI SRIVASTAVA Vs. DIRECTOR HIGHER EDUCATION
|
May 21, 1996 |
|
MEERA MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA
|
October 30, 1996 |
|
MEHESH CHANDRA VERMA Vs. U P PUBLIC SERVICE TRIBUNAL U P LUCKNOW
|
November 27, 1996 |
|
MENTHA AND ALLIED PRODUCTS Vs. STATE OF U P
|
January 17, 1996 |
|
MERITEE INDIA LTD Vs. STATE OF U P
|
March 20, 1996 |
|
MICRO ABRESSIVE INDIA LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
January 11, 1996 |
|
MINTA DEVI Vs. ANANT RAM ALIAS ANTU
|
September 9, 1996 |
|
MISRA R P Vs. U P HILL ELECTRONICS CORPORATION
|
May 9, 1996 |
|
MITHLESH Vs. SUB DIVISIONAL MAGISTRATE JANSATH MUZAFFARNAGAR
|
September 17, 1996 |
|
MITHLESH RANI Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
|
June 10, 1996 |
|
MODI OLIVETTI LTD Vs. ASSTT COLLECTOR OF C EX
|
September 25, 1996 |
|
MODI RUBBER LIMITED Vs. STATE OF UTTAR PRADESH
|
December 5, 1996 |
|
MODI SPG AND WAVG MILLS CO Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
|
April 22, 1996 |
|
MODI XEROX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 15, 1996 |
|
MODIPON LTD Vs. COLLECTOR OF C EXCISE MEERUT
|
August 19, 1996 |
|
MOHAMMAD Vs. DISTRICT JUDGE MIRZAPUR
|
May 16, 1996 |
|
MOHAMMAD KASHIF Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
September 6, 1996 |
|
MOHAMMAD MAKIN Vs. FAZLE RAB
|
October 9, 1996 |
|
MOHAMMAD PARVEZ Vs. VIITH ADDL CHIEF METROPOLITAN MAGISTRATE PRESCRIBED AUTHORITY KANPUR
NAGAR
|
February 27, 1996 |
|
MOHAMMAD SALIM SIDDIQUI Vs. PRINCIPAL KANHAIYA LAL BASANT LAL POST GRADUATE DEGREE COLLEGE MIRZAPUR
|
January 23, 1996 |
|
MOHAMMAD SHAHEED KHAN Vs. STATE OF UTTAR PRADESH
|
March 27, 1996 |
|
MOHAMMAD ZAKI KHAN Vs. STATE OF U P
|
May 14, 1996 |
|
MOHAMMED IDRIS MEKRANI Vs. DISTRICT JUDGE GORAKHPUR
|
February 12, 1996 |
|
MOHAN LAL Vs. STATE OF U P
|
April 19, 1996 |
|
MOHAN MEAKIN LTD Vs. STATE OF U P
|
August 27, 1996 |
|
MOHAN SINGH Vs. DISTRICT MAGISTRATE UTTAR KASHI
|
November 8, 1996 |
|
MOHD AHMAD ALIAS BHONDE Vs. UNION OF INDIA
|
May 27, 1996 |
|
MOHD AQUIL SIDDIQUI Vs. U P STATE PUBLIC SERVICE TRIBUNAL
|
April 8, 1996 |
|
MOHD ASLAM Vs. SPECIAL JUDGE E C ACT
|
May 15, 1996 |
|
MOHD BAQAR Vs. STATE OF U P
|
October 15, 1996 |
|
MOHD BUX Vs. DISTRICT JUDGE
|
January 8, 1996 |
|
MOHD INDREESS HASHMI Vs. U P CO OPERATIVE UNION UPCU
|
October 11, 1996 |
|
MOHD KAFEEL Vs. STATE OF U P
|
December 3, 1996 |
|
MOHD KASHIF Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
February 22, 1996 |
|
MOHD MAJEED ANSARF Vs. STATE OF U P
|
July 20, 1996 |
|
MOHD MAUZ Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
November 30, 1996 |
|
MOHD NASEEM Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD
|
August 7, 1996 |
|
MOHD NASIM Vs. STATE OF U P
|
June 12, 1996 |
|
MOHD NASIM Vs. STATE OF U P
|
July 12, 1996 |
|
MOHD RAFIQ Vs. FIRST ADDL D J MEERUT
|
February 19, 1996 |
|
MOHD RASHID Vs. STATE OF U P
|
May 24, 1996 |
|
MOHD SAEEDUL ZAFAR Vs. RENT CONTROL AND EVICTION OFFICER
|
September 11, 1996 |
|
MOHD SHAHEED KHAN Vs. STATE OF U P
|
March 27, 1996 |
|
MOHD SIDDIQ Vs. IIND ADDL DISTRICT JUDGE UNNAO
|
December 20, 1996 |
|
MOHD TAHIR Vs. STATE OF U P
|
October 31, 1996 |
|
MOHD ZAHOOR Vs. COMMITTEE OF MANAGEMENT MADARSA HANFIA AHLE SUNNAT BAHER UL ULOOM MAU
|
April 15, 1996 |
|
MOHD ZAKIR Vs. UNION OF INDIA AND OTHERS
|
May 16, 1996 |
|
MOHD. BAQAR AND ANR. Vs. STATE OF U.P. AND ORS.
|
October 31, 1996 |
|
MOHINDER KAUR Vs. INCOME TAX OFFICER
|
October 17, 1996 |
|
MOHIT Vs. STATE OF U.P.
|
November 22, 1996 |
|
MONO SYNTH EXTRUSIONS Vs. STATE OF U P
|
July 16, 1996 |
|
MORWIN SINGH Vs. KANPUR CO OPERATIVE MILK BOARD LTD
|
April 17, 1996 |
|
MOTHER INDIA REFRIGERATION INDUSTRIES PVT LTD Vs. SHARDA
|
July 10, 1996 |
|
MOTI LAL AGARWAL Vs. STATE OF U P
|
February 19, 1996 |
|
MOTI LAL JAIN Vs. DIRECTOR OF TECHNICAL EDUCATION U P KANPUR
|
July 26, 1996 |
|
MOTI SUNAR ALIAS MOTI LAL Vs. STATE OF UTTAR PRADESH
|
June 18, 1996 |
|
MOTOR AND GENERAL SALES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1996 |
|
MRIDUL KUMAR CHATURVEDI Vs. STATE OF U P
|
October 30, 1996 |
|
MST. MOONGA Vs. DY. DIRECTOR OF CONSOLIDATION, DEORIA
|
July 25, 1996 |
|
MUHSTAQ AHMAD Vs. STATE OF U P
|
January 9, 1996 |
|
MUKEEM Vs. STATE OF U P
|
November 6, 1996 |
|
MUKESH Vs. STATE OF U P
|
June 3, 1996 |
|
MUKESH CHAND Vs. ADDITIONAL COMMISSIONER
|
March 20, 1996 |
|
MUKESH KUMAR Vs. STATE OF U P
|
February 7, 1996 |
|
MUKESH KUMAR Vs. XITH ADDL DISTRICT JUDGE MEERUT
|
August 26, 1996 |
|
MUKESH SUGAR INDUSTRIES Vs. DY. SUGAR COMMISSIONER, MEERUT
|
September 25, 1996 |
|
MUKESH TYAGI Vs. STATE OF U P
|
May 9, 1996 |
|
MUKHTAR AND OTHERS Vs. STATE OF U.P.
|
April 30, 1996 |
|
MULLA Vs. STATE OF UP
|
April 16, 1996 |
|
MUMTAZ Vs. STATE OF U P
|
February 19, 1996 |
|
MUMTAZ ALI KHAN Vs. DISTRICT MAGISTRATE ALIGARH
|
April 17, 1996 |
|
MUNESHWAR SINGH Vs. DISTRICT JUDGE SHAHJAHANPUR
|
January 22, 1996 |
|
MUNNA Vs. BHOLA
|
January 19, 1996 |
|
MUNNA Vs. STATE OF UTTAR PRADESH
|
May 17, 1996 |
|
MUNNA LAL Vs. STATE OF U.P.
|
September 25, 1996 |
|
MUNNA LAL YADAV Vs. COMMANDING OFFICER 388 DSC PLATOON C O D KANPUR
|
October 30, 1996 |
|
MUNNI DEVI Vs. STATE OF U P
|
December 3, 1996 |
|
MUNNI DEVI Vs. XII ADDITIONAL DISTRICT AND SESSION JUDGE KANPUR NAGAR
|
July 26, 1996 |
|
MUNNI LAL Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
February 12, 1996 |
|
MUNNI LAL GUPTA Vs. SEVENTH ADDITIONAL DISTRICT AND SESSIONS JUDGE ALLGARH
|
November 1, 1996 |
|
MURLI Vs. STATE
|
September 9, 1996 |
|
MURLIDHAR Vs. XITH ADDL D J MEERUT
|
February 27, 1996 |
|
MURLIDHAR KASERA Vs. STATE OF U P
|
January 19, 1996 |
|
MUSARRAT SHAHEEN Vs. MOHD DAUD AND YASIR ARAFAT
|
August 12, 1996 |
|
N K DALELA Vs. VITH ADDL D J KANPUR NAGAR
|
February 12, 1996 |
|
NABI AHMAD KHAN Vs. STATE OF U P
|
February 23, 1996 |
|
NAGAR MAHAPALIKA GORAKHPUR Vs. LABOUR COURT GORAKHPUR
|
May 22, 1996 |
|
NAGAR PALIKA ALIGARH Vs. PRESCRIBED AUTHORITY ALIGARH
|
July 17, 1996 |
|
NAGAR PALIKA PARISHAD SAHSAWAN Vs. U P STATE ELECTRICITY BOARD LUCKNOW
|
February 5, 1996 |
|
NAGINA Vs. D D C MUZAFFARNAGAR
|
May 14, 1996 |
|
NAHARWAR ENGINEERING WORKS Vs. UNION OF INDIA UOI
|
July 5, 1996 |
|
NAIN SINGH AND OTHERS Vs. ADDITIONAL COLLECTOR, KANPUR NAGAR AND OTHERS
|
October 29, 1996 |
|
NANAK Vs. STATE OF U P
|
April 8, 1996 |
|
NAND KISHORE Vs. STATE OF U P
|
September 22, 1996 |
|
NAND LAL Vs. STATE OF U P
|
September 27, 1996 |
|
NARAIN DAS Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE
|
May 9, 1996 |
|
NARENDRA KUMAR SRIVASTAVA Vs. STATE OF U P
|
November 7, 1996 |
|
NARENDRA SINGH Vs. VIITH ADDL D JUDGE DEHRADUN
|
September 20, 1996 |
|
NARESH Vs. STATE
|
September 6, 1996 |
|
NARVADESHWAR RAI Vs. STATE OF U P
|
February 2, 1996 |
|
NASEEM AHMAD Vs. STATE OF U P
|
May 23, 1996 |
|
NASIRAN BIBI Vs. IRSHAD AHMAD
|
April 1, 1996 |
|
NATH MALL Vs. KAILASH CHANDRA
|
May 14, 1996 |
|
NATHOO KHAN Vs. RAFIQAN
|
January 13, 1996 |
|
NATHOO SINGH Vs. STATE
|
March 11, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. VERSUS JAGDISH BHATI
|
January 23, 1996 |
|
NATIONAL TEXTILE CORPORATION U P Vs. SWADESHI COTTON MILLS CO
|
April 18, 1996 |
|
NATRAJ CHHABIGRIH SIGRA Vs. STATE OF UTTAR PRADESH
|
March 22, 1996 |
|
NATRAJ CHHABIGRIH SIGRA VARANASI Vs. STATE OF U P
|
April 17, 1996 |
|
NATTHI SINGH Vs. STATE OF U P
|
November 22, 1996 |
|
NAVIN KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BUDAUN
|
October 8, 1996 |
|
NAZIM HUSSAIN Vs. STATE OF U P
|
May 3, 1996 |
|
NAZIM HUSSAIN Vs. SRI LAXMINATH A. BHAT
|
May 3, 1996 |
|
NEERA UBEROI Vs. UNION OF INDIA
|
August 7, 1996 |
|
NEERAJ DYEING Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
|
NEERAJ JINDAL Vs. REGISTRAR COMPANIES U P
|
June 4, 1996 |
|
NEERAJ KUMAR SOTI Vs. LIFE INSURANCE CORPORATION
|
September 15, 1996 |
|
NEMI CHAND MANGAL Vs. XIITH ADDL DISTRICT JUDGE AGRA
|
September 2, 1996 |
|
NETRA PAL SINGH Vs. CHIEF JUDICIAL MAGISTRATE
|
August 23, 1996 |
|
NEW BANK OF INDIA Vs. GANGA TALKIES GARH MUKTESHWAR GHAZIABAD
|
July 31, 1996 |
|
NEW INDIA ASSURANCE CO Vs. VIII ADDL DISTRICT JUDGE GORAKHPUR
|
September 26, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHAKUNTALA DEVI AND OTHERS
|
November 5, 1996 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BANK OF BARODA
|
July 15, 1996 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANTI DEVI
|
July 12, 1996 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. MAHENDRA SINGH
|
February 15, 1996 |
|
NIAMATULLAH Vs. DISTRICT JUDGE ALLAHABAD
|
February 22, 1996 |
|
NIHAL Vs. UNION OF INDIA
|
September 3, 1996 |
|
NIRANJAN LAL BHARGAVA AND CO Vs. STATE OF U P
|
January 10, 1996 |
|
NIRMAL CHANDRA MISHRA Vs. STATE OF U P
|
October 29, 1996 |
|
NIRMAL DASS BOSE Vs. KM MAMTA GULATI
|
October 11, 1996 |
|
NIRMAL SINGH Vs. SECRETARY, MINISTRY OF DEFENCE AND OTHERS
|
September 25, 1996 |
|
NIRMALA DEVI Vs. STATE OF U P
|
November 30, 1996 |
|
NIRMALA GUPTA Vs. VIDYOTAMA GUPTA
|
July 8, 1996 |
|
NITANGALI PRINTS Vs. STATE BANK OF INDIA
|
August 7, 1996 |
|
NITYANAND SHUKLA Vs. DIRECTOR OF EDUCATION U P
|
August 21, 1996 |
|
NIWAS Vs. STATE OF UTTAR PRADESH
|
January 8, 1996 |
|
NIYAZ AHMAD Vs. STATE OF U P
|
February 12, 1996 |
|
NOOR BANOO Vs. STATE OF U P
|
September 20, 1996 |
|
O R VERMA Vs. STATE OF U P
|
September 24, 1996 |
|
OFFICIAL LIQUIDATOR Vs. RAM SWARUP
|
March 27, 1996 |
|
OIL AND NATURAL GAS COMMISSION Vs. EM AND EM ASSOCIATES
|
January 17, 1996 |
|
OM PRAKASH Vs. D D C FAIZABAD
|
April 19, 1996 |
|
OM PRAKASH BANSAL Vs. BAL KISHAN GUPTA
|
August 14, 1996 |
|
OM PRAKASH BHATT Vs. STATE OF U P
|
July 12, 1996 |
|
OM PRAKASH BHATT Vs. STATE OF UTTAR PRADESH
|
October 28, 1996 |
|
OM PRAKASH GARG Vs. HAKIM RAI
|
November 24, 1996 |
|
OM PRAKASH PANDEY Vs. THE STATE AND OTHERS
|
May 1, 1996 |
|
OM PRAKASH SINGH Vs. U P PUBLIC SERVICE COMMISSION
|
February 16, 1996 |
|
OMBEER Vs. STATE OF U P
|
January 31, 1996 |
|
ORAI OIL CHEMICALS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
March 22, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. RAM VINAY SINGH
|
May 10, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. SAKHI BAI
|
September 3, 1996 |
|
P RAI Vs. CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
|
April 1, 1996 |
|
P S SIGRA Vs. STATE OF U P
|
June 14, 1996 |
|
P.R.RUBBER INDUSTRIES Vs. MANAGING DIRECTOR, U.P. SMALL INDUSTRIES CORPORATION
|
November 11, 1996 |
|
PAL Vs. U P RAJYA SAHKARI VIKAS BANK
|
April 8, 1996 |
|
PAN TYRES Vs. STATE OF U P
|
February 22, 1996 |
|
PANCHDEV Vs. SPECIAL ADDITIONAL DISTRICT MAGISTRATE MIRZAPUR
|
October 7, 1996 |
|
PANKI THERMAL POWER STATION Vs. STATE OF U P
|
April 18, 1996 |
|
PANNA LAL Vs. RAM DEO
|
April 2, 1996 |
|
PAPPOO Vs. STATE OF U P
|
December 13, 1996 |
|
PARAS NATH Vs. STATE OF U P
|
August 16, 1996 |
|
PARAS NATH; SHIV SHANKER Vs. STATE OF U P
|
August 5, 1996 |
|
PARICHHAT Vs. STATE OF U P
|
March 12, 1996 |
|
PARIKH AND SONS Vs. TRADE TAX OFFICER SECTOR 6
|
July 15, 1996 |
|
PARMATMA NAND YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
|
December 12, 1996 |
|
PARMATMA PRASAD AND OTHERS ETC. Vs. STATE OF UTTAR PRADESH THROUGH THE SECRETARY AND OTHERS
|
January 1, 1996 |
|
PARMESHWAR DUTTA TEWARI Vs. STATE BANK OF INDIA
|
February 29, 1996 |
|
PARMESHWARI Vs. BISRAM
|
December 6, 1996 |
|
PARVEZ AHMAD Vs. PRESIDING OFFICER LABOUR COURT ALLAHABAD
|
September 3, 1996 |
|
PATI RAJ Vs. STATE OF U P
|
March 21, 1996 |
|
PATWA Vs. STATE OF U P
|
April 11, 1996 |
|
PAWAN KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
|
August 14, 1996 |
|
PAWAN KUMAR VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
October 29, 1996 |
|
PILIBHIT ISPAT PRIVATE LIMITED Vs. U P STATE ELECTRICITY BOARDAND
|
January 19, 1996 |
|
POONAM MISRA Vs. HINDU KANYA MAHAVIDYALAYA
|
April 3, 1996 |
|
POORAN SINGH Vs. STATE OF UTTAR PRADESH
|
December 5, 1996 |
|
Pooran Singh and Anr. Vs. State of U.P.
|
December 5, 1996 |
|
PRABHA GUPTA Vs. CHAIRMAN MINICIPAL COUNCIL
|
March 14, 1996 |
|
PRABHA WATI KUNWAR Vs. STATE OF U P
|
March 26, 1996 |
|
PRABHAKANT UPADHYAYA Vs. STATE OF U P
|
December 16, 1996 |
|
PRABHAT KUMAR SHARMA Vs. STATE OF U P
|
February 27, 1996 |
|
PRABHU DAYAL Vs. STATE OF UTTAR PRADESH
|
February 23, 1996 |
|
PRADEEP KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE ETAH
|
November 5, 1996 |
|
PRADEEP KUMAR SHARMA Vs. U P HIGHER EDUCATION SERVICE COMMISSION LUCKNOW
|
March 29, 1996 |
|
PRADUMN CHAUBEY Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
|
July 13, 1996 |
|
PRAG ICE AND OIL MILLS Vs. COMMISSIONER OF SALES TAX U P
|
September 12, 1996 |
|
PRAG NARAYAN MOOK BADHIR VIDYALAYA SAMITI ALIGARH Vs. HUKAM SINGH
|
September 12, 1996 |
|
PRAHLAD Vs. U P S R T C LUCKNOW
|
March 29, 1996 |
|
PRAKASH SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 15, 1996 |
|
PRAMILA GUPTA Vs. STATE OF U P
|
May 16, 1996 |
|
PRAMOD KUMAR Vs. ILLRD ADDITIONAL DISTRICT JUDGE MEERUT
|
May 9, 1996 |
|
PRAMOD KUMAR SINGH Vs. DIRECTOR OF AYURVED AND UNANL SEWA U P LUCKNOW
|
September 27, 1996 |
|
PRAMOD KUMAR TRIPATHI Vs. U P JAL NLGAM LUCKNOW
|
December 16, 1996 |
|
PRAVEEN KUMAR Vs. CHAIRMAN S D MEDICAL INSTITUTE AND RESEARCH CENTRE MUZAFFARNAGAR
|
November 1, 1996 |
|
PRAVEEN KUMAR Vs. ZONAL GENERAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
|
September 19, 1996 |
|
PRAVEEN KUMAR RAI Vs. REGISTRAR SHRI SAHUJI KANPUR UNIVERSITY
|
November 30, 1996 |
|
PRAYAG U P NIVESAN AVAS AVAM NIRMAN SAHKARI SAMITI LTD Vs. SPL LAND ACQUISITION OFFICER
|
January 8, 1996 |
|
PRAYAG VYAPAR MANDAL Vs. STATE OF UTTAR PRADESH
|
April 12, 1996 |
|
PRAYAS CONSTRUCTION COMPANY Vs. SHAKUNTALA DEVI
|
August 29, 1996 |
|
PREM CHAND Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
|
July 24, 1996 |
|
PREM CHAND Vs. STATE OF U P
|
November 21, 1996 |
|
PREM CHANDRA SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
December 16, 1996 |
|
PREM HEAVY ENGINEERING WORKS P LTD Vs. DWARIKESH SUGAR INDUSTRIES LTD
|
August 9, 1996 |
|
PREM HEAVY ENGINEERING WORKS PVT LTD Vs. DWARIKESH SUGAR INDUSTRIES LTD
|
October 9, 1996 |
|
PREM KUMAR Vs. STATE OF U P
|
April 8, 1996 |
|
PREM NARAYAN TRIPATHI Vs. RENT CONTROL AND EVICTION OFFICER
|
September 13, 1996 |
|
PREM NATH ARORA Vs. STATE
|
September 12, 1996 |
|
PREM NATH SHARMA Vs. STATE OF U P
|
April 24, 1996 |
|
PREM PRAKASH AGARWAL Vs. U P STATE ELECTRICITY BOARD LKO
|
October 16, 1996 |
|
PREM RAJ SINGH Vs. DISTRICT MAGISTRATE
|
September 12, 1996 |
|
PREM SHANKER UPADHYA Vs. AKHAND PRATAP SINGH
|
August 19, 1996 |
|
PREMWATI Vs. STATE OF U P
|
November 5, 1996 |
|
PRINCIPAL EWING CHRISTIAN COLLEGE Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION
|
December 19, 1996 |
|
PROF NAFEES AHMAD Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS
|
December 20, 1996 |
|
PROF S K VARMA Vs. STATE OF U P
|
May 21, 1996 |
|
PROF SHANKAR PAL Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
|
October 14, 1996 |
|
PROFESSOR V.N.P. TRIPATHI Vs. THE BANARAS HINDU UNIVERSITY, THROUGH ITS REGISTRAR AND OTHERS
|
May 14, 1996 |
|
PROFESSOR V.N.P. TRIPATHI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND OTHERS
|
May 16, 1996 |
|
PROVINCIAL MEDICAL SERVICE ASSOCIATION U P Vs. COMMISSIONER AZAMGARH MANDAL AZAMGARH
|
September 20, 1996 |
|
PULLU Vs. PARLOKI
|
May 17, 1996 |
|
PUNJAB NATIONAL BANK AND ANOTHER Vs. R.C. AND E.O./IVTH ACM, KANPUR NAGAR AND ANOTHER
|
August 21, 1996 |
|
PUNJAB NATIONAL BANK NEW DELHI Vs. ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION NEW DELHI
|
January 24, 1996 |
|
PUNJAB NATIONAL BANK, GHAZIABAD Vs. RAJENDRA NATH AZAD
|
February 9, 1996 |
|
PURAN Vs. COLLECTOR MUZAFFARNAGAR
|
October 31, 1996 |
|
PUROLATOR INDIA LTD Vs. STATE OF U P
|
April 2, 1996 |
|
PURUSHOTTAM DAS TANDON Vs. HARIJAN SEWAK SANGH
|
May 24, 1996 |
|
PURUSHOTTAM DAS TANDON Vs. HARIJAN SEWAK SANGH AND ORS
|
March 24, 1996 |
|
PURUSHOTTAM DASS DWIVEDI Vs. DISTRICT JUDGE
|
March 29, 1996 |
|
PUSHPA SAND Vs. RENT CONTROL AND EVICTION OFFICER
|
February 20, 1996 |
|
PUSHPENDRA SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
February 19, 1996 |
|
PYARE LAL GAUR Vs. DIRECTOR OF SECONDARY EDUCATION U P
|
August 7, 1996 |
|
PYARE LAL S O SHEO LAL Vs. SIAWATI
|
November 5, 1996 |
|
QAISER SIBTAIN Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
February 23, 1996 |
|
R A SINGH Vs. EXECUTIVE ENGINEER RIHAND DAM
|
July 19, 1996 |
|
R C AGARWAL Vs. JAGDISH PRASAD SAIGAL
|
January 11, 1996 |
|
R K CHATURVEDI EX SALES ACCOUNTANT B H E L HARLDWAR Vs. SECRETARY SACHIV B H E L DIST CO OP SOCIETY
LTD
|
September 25, 1996 |
|
R K MALIK Vs. STATE OF U P
|
August 11, 1996 |
|
R K MALIK Vs. STATE OF U P
|
November 8, 1996 |
|
R M UPADHYAYA Vs. UNION OF INDIA
|
May 15, 1996 |
|
R N CAPOOR Vs. STATE OF U P
|
April 2, 1996 |
|
R S MALVIYA Vs. STATE OF U P
|
September 16, 1996 |
|
R S SRIVASTAVA Vs. STATE OF U P
|
May 6, 1996 |
|
R V NARSLMHA RAO Vs. STATE
|
September 26, 1996 |
|
R.K. DUBEY Vs. STATE OF U.P.
|
February 28, 1996 |
|
R.R.TOSHNIWAL COMPANY Vs. U.P.FINANCIAL CORPORATION
|
December 10, 1996 |
|
RABBUL KHAN Vs. U P PUBLIC SERVICE TRIBUNAL II LUCKNOW
|
May 8, 1996 |
|
RADHA KRISHNA Vs. PERGANA ADHLKARI TEHSIL KOL ALIGARH
|
February 15, 1996 |
|
RADHA KRISHNA SHARMA Vs. STATE OF U P
|
August 2, 1996 |
|
RADHA RANI Vs. ESTATE OFFICER
|
September 11, 1996 |
|
RADHEY SHAYAM Vs. STATE OF UTTAR PRADESH
|
November 6, 1996 |
|
RADHEY SHAYAM DUBEY Vs. DIRECTOR HOMOEOPATHIC COLLEGE U P LUCKNOW
|
August 7, 1996 |
|
RADHEY SHYAM Vs. DISTRICT JUDGE MORADABAD
|
May 13, 1996 |
|
RADHEY SHYAM Vs. P.A./SPL.C.J.M., ALLAHABAD AND OTHERS
|
September 19, 1996 |
|
RADHEY SHYAM BHATTA Vs. STATE OF U P
|
May 9, 1996 |
|
RADHEY SHYAM GUPTA Vs. DR. JAWAHAR LAL BHATIA
|
May 13, 1996 |
|
RADHEY SHYAM SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
|
September 6, 1996 |
|
RAFIQ KHAN Vs. SMT. KHATOON & ORS.
|
April 8, 1996 |
|
RAGHU NATH Vs. STATE OF U P
|
May 23, 1996 |
|
RAGHU NATH PRASAD Vs. PRESCRIBED AUTHORITY, DEHRADUN AND ANOTHER
|
December 6, 1996 |
|
RAGHUBIR SINGH Vs. DISTRICT MAGISTRATE BADAUN
|
October 17, 1996 |
|
RAGHURAJ SINGH Vs. STATE OF U P
|
March 8, 1996 |
|
Raghuraj Singh and Ors. Vs. State of U.P.
|
March 8, 1996 |
|
RAGHURAJ SINGH YSDAV Vs. STATE OF U P
|
September 27, 1996 |
|
RAGHUVIR SARAN Vs. IIND ADDL. DISTRICT JUDGE
|
January 10, 1996 |
|
RAHMATULLAH Vs. MOHD. SHARIF
|
December 19, 1996 |
|
RAHUL AGRAWAL Vs. STATE OF U P
|
October 28, 1996 |
|
RAIS AHMAD KHAN Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
|
August 22, 1996 |
|
RAJ BAHADUR Vs. IST ADDITIONAL D J KANPUR
|
January 17, 1996 |
|
RAJ BAHADUR SHUKLA Vs. EXECUTIVE DIRECTOR GHATAMPUR SUGAR COMPANY LTD
|
July 10, 1996 |
|
RAJ BAHADUR SINGH Vs. RAM SINGH
|
December 20, 1996 |
|
RAJ DEO Vs. DY. DIRECTOR OF CONSOLIDATION, PADRAUNA, DISTRICT DEORIA AND OTHERS
|
July 23, 1996 |
|
RAJ DEO SINGH Vs. CHIEF ENGINEER U P JAL NIGAM LKO
|
January 17, 1996 |
|
RAJ DEV TRIPATHI Vs. UNIVERSITY OF GORAKHPUR AND ORS.
|
September 23, 1996 |
|
RAJ KARAN Vs. STATE
|
February 19, 1996 |
|
RAJ KISHORE YADAVA Vs. PRINCIPAL KENDRIYA VIDYALAYA
|
November 6, 1996 |
|
RAJ KUMAR KANODIA Vs. III ADDL. CITY MAGISTRATE AND ANR.
|
September 13, 1996 |
|
RAJ KUMARI ANAND Vs. STATE OF U P
|
December 12, 1996 |
|
RAJ MANGAL SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
November 4, 1996 |
|
RAJ NARAIN MEHROTRA Vs. WEALTH TAX OFFICER
|
August 30, 1996 |
|
RAJ PATI SAROJ Vs. REGIONAL ADMINISTRATIVE COMMITTEE PRIMARY AGRICULTURAL CO OPERATIVE CREDIT
|
April 12, 1996 |
|
RAJ RANI SRIVASTAVA Vs. DISTRICT JUDGE LUCKNOW
|
July 1, 1996 |
|
RAJA RAM Vs. STATE OF U P
|
January 23, 1996 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI GARG
|
January 17, 1996 |
|
RAJEEV DAVE Vs. DISTRICT JUDGE ALLAHABAD
|
August 27, 1996 |
|
RAJEEV RANJAN SINGH Vs. CHANCELLOR SAMPURNANAD SANSKRIT UNIVERSITY VARANASI
|
November 1, 1996 |
|
RAJEEV RATAN Vs. COMMISSIONER OF INCOME TAX WEALTH TAX
|
December 18, 1996 |
|
RAJEEV SHARMA Vs. MANAGING DIRECTOR U P CO OPERATIVE SUGAR FACTORIES FEDERATION LUCKNOW
|
February 12, 1996 |
|
RAJENDRA Vs. STATE OF UTTAR PRADESH
|
January 18, 1996 |
|
RAJENDRA Vs. STATE OF U P
|
April 3, 1996 |
|
RAJENDRA KUMAR Vs. STATE OF UTTAR PRADESH
|
March 20, 1996 |
|
RAJENDRA KUMAR Vs. STATE OF UTTAR PRADESH
|
October 15, 1996 |
|
RAJENDRA KUMAR SINGH Vs. MUNSIF KASHIPUR
|
October 31, 1996 |
|
RAJENDRA KUMAR TRASHIT Vs. VITH ADDITIONAL SESSION JUDGE KANPUR
|
January 23, 1996 |
|
RAJENDRA NATH SHARMA Vs. PRESCRIBED AUTHORITY
|
November 19, 1996 |
|
RAJENDRA PRASAD SINGH Vs. REGISTRAR U P COOPERATIVE SOCIETIES
|
April 17, 1996 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
February 15, 1996 |
|
RAJENDRA SINGH Vs. APAR MUKHYA ADHIKARI ZILA PANCHAYAT LUCKNOW
|
February 22, 1996 |
|
RAJENDRA SINGH Vs. STATE
|
August 29, 1996 |
|
RAJENDRA SINGH ALIAS RAJEEL Vs. COMMISSIONER JHANSI DIVISION JHANSI
|
January 23, 1996 |
|
RAJENDRA SINGH YADAV Vs. EXECUTIVE OFFICER NAGARPALIKA FEROZABAD
|
January 12, 1996 |
|
RAJESH Vs. STATE OF U P
|
April 16, 1996 |
|
RAJESH GUPTA Vs. STATE OF U P
|
December 14, 1996 |
|
RAJESH KUMAR Vs. DISTT MAGISTRATE
|
April 9, 1996 |
|
RAJESH KUMAR Vs. DISTT MAGISTRATE
|
September 4, 1996 |
|
RAJESH NATH PANDEY Vs. STATE OF UTTAR PRADESH
|
February 15, 1996 |
|
RAJESHWARI DEVI Vs. LAXMI DEVI
|
August 8, 1996 |
|
RAJEY Vs. STATE OF U P
|
November 7, 1996 |
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RAJHANS KHANDSARI UDYOG Vs. CANARA BANK KIRATPUR
|
August 13, 1996 |
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RAJISHI FOAM THERM AND PACK Vs. CEGAT AND CCE
|
April 9, 1996 |
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RAJIV CHADDHA Vs. AMARJEET SINGH
|
March 14, 1996 |
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RAJIV KUMAR SRIVASTAVA Vs. VICE CHANCELLOR B H U VARANASI
|
November 22, 1996 |
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RAJIV SAKSENA Vs. XIIITH ADDL DISTRICT JUDGE LUCKNOW
|
October 28, 1996 |
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RAJNEESH KUMAR GARG Vs. STATE OF U P
|
April 19, 1996 |
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RAJNI INDUSTRIES Vs. U P FINANCIAL CORPORATION KANPUR
|
March 13, 1996 |
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RAJNI KANT DAVE Vs. INCOME TAX OFFICER
|
February 29, 1996 |
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RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. STATE OF U P
|
October 8, 1996 |
|
RAKESH Vs. STATE OF U.P.
|
January 24, 1996 |
|
RAKESH BIHARI GUPTA Vs. VICE CHANCELLOR
|
December 20, 1996 |
|
RAKESH KUMAR Vs. STATE OF U P
|
November 18, 1996 |
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RAKESH KUMAR BAJPAI Vs. STATE OF U P
|
September 11, 1996 |
|
RAKESH KUMAR DIKSHIT Vs. JAYANTI DEVI ALIAS JAYAWATI DEVI
|
September 4, 1996 |
|
RAM ABHILAKH Vs. STATE OF U P
|
October 16, 1996 |
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RAM ASHISH SINGH Vs. CHIEF OF THE ARMY STAFF NEW DELHI
|
July 19, 1996 |
|
RAM ASREY Vs. STATE OF U P
|
January 24, 1996 |
|
RAM AUTAR Vs. STATE OF U P
|
July 16, 1996 |
|
RAM AUTAR Vs. STATE OF U P
|
August 6, 1996 |
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RAM AUTAR ALIAS OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
August 6, 1996 |
|
RAM AWADH Vs. STATE OF U P
|
September 10, 1996 |
|
RAM BABU Vs. DISTRICT JUDGE BANDA
|
January 23, 1996 |
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RAM BABU AND SONS Vs. UNION OF INDIA
|
May 17, 1996 |
|
RAM BADAN Vs. D D C DEORIA
|
July 10, 1996 |
|
RAM BAHADUR SINGH Vs. STATE
|
February 15, 1996 |
|
RAM BALI Vs. STATE OF U P
|
May 7, 1996 |
|
RAM BHAJAN Vs. V ABDUL RAHMAN
|
March 19, 1996 |
|
RAM BHAROSEY SINGH AND OTHERS Vs. STATE OF U.P.
|
February 5, 1996 |
|
RAM BILAS Vs. STATE
|
September 3, 1996 |
|
RAM CHANDRA Vs. RAMESH CHANDRA
|
December 23, 1996 |
|
RAM CHANDRA GUPTA Vs. KRISHNA PURWAR
|
November 27, 1996 |
|
RAM CHANDRA SHARMA Vs. UNION OF INDIA
|
December 10, 1996 |
|
RAM CHARAN Vs. STATE OF U P
|
October 14, 1996 |
|
RAM CHARAN Vs. STATE OF UTTAR PRADESH
|
October 14, 1996 |
|
RAM DAYAL Vs. STATE OF U P
|
July 20, 1996 |
|
RAM DEO SINGH Vs. PRESCRIBED AUTHORITY
|
December 6, 1996 |
|
RAM DEVI Vs. STATE OF U P
|
July 11, 1996 |
|
RAM DEVI Vs. ADDL DISTRICT JUDGE ETAH
|
May 10, 1996 |
|
RAM DHAN Vs. KALU RAM
|
August 14, 1996 |
|
RAM DHANI Vs. STATE OF U P
|
July 8, 1996 |
|
RAM DHANI Vs. STATE OF UTTAR PRADESH
|
October 10, 1996 |
|
RAM DHARI Vs. STATE OF U.P. AND OTHERS
|
July 30, 1996 |
|
RAM DHIRAJ Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
September 13, 1996 |
|
RAM DUIAREY Vs. IV ADDITIONAL DISTRICT JUDGE VARANASI
|
May 8, 1996 |
|
RAM DULAR YADAV Vs. DEPUTY CANE COMMISSIONER/DY. REGISTRAR, CO-OPERATIVE CANE SOCIETIES
|
May 16, 1996 |
|
RAM DULAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
November 15, 1996 |
|
RAM GOPAL Vs. SUKRU
|
April 4, 1996 |
|
RAM GULAB AND OTHERS Vs. STATE OF U.P
|
March 29, 1996 |
|
RAM JANAM AND OTHERS Vs. DISTRICT JUDGE, BALLIA AND OTHERS
|
September 10, 1996 |
|
RAM JEE DAS Vs. STATE OF U P
|
November 20, 1996 |
|
RAM JEET TIWARI Vs. STATE OF U P
|
March 22, 1996 |
|
RAM KAILASH Vs. STATE OF U P
|
January 22, 1996 |
|
Ram Kailash and Ors. Vs. State of U.P.& Anr.
|
January 22, 1996 |
|
RAM KARAN Vs. STATE OF U P
|
September 9, 1996 |
|
RAM KARAN SINGH Vs. CHAUDHARI PRAMOD KUMAR
|
December 10, 1996 |
|
RAM KISHORE MISRA Vs. ENGINEER-IN-CHIEF, P.W.D. AND ORS.
|
August 23, 1996 |
|
RAM KOMAL Vs. IVTH ADDL DISTRICT JUDGE BASTI
|
May 10, 1996 |
|
RAM KRISHNA TANDON Vs. STATE OF U P
|
February 19, 1996 |
|
RAM KUMAR AGARWAL Vs. STATE OF U P
|
October 29, 1996 |
|
RAM KUMAR GUPTA Vs. COMMITTEE OF MANAGEMENT, SRI GANDHI SMARAK LALA GAYA PRASAD INTER COLLEGE, KORA, JAHANABAD, FATEHPUR AND OTHERS
|
February 19, 1996 |
|
RAM LAKHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
November 14, 1996 |
|
RAM LAL Vs. AKHILESH KUMAR
|
February 11, 1996 |
|
RAM LAL SUNAJA Vs. COMMISSIONER OF WEALTH TAX
|
August 13, 1996 |
|
RAM LARAITE PRAJAPATI Vs. MEMBER SECRETARY DIST ADMINISTRATIVE COMMITTEE PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY
|
October 16, 1996 |
|
RAM LAUTAN VERMA Vs. RAM RAJ PANDEY HIGHER SECONDARY SCHOOL ROHDA BASTI
|
April 8, 1996 |
|
RAM MILAN Vs. STATE OF U P
|
May 24, 1996 |
|
RAM MOHAN RAI KHANNA Vs. ASSTT. COMMISSIONER (ADMINISTRATIVE, JHANSI) AND OTHERS
|
September 10, 1996 |
|
RAM NARAIN Vs. STATE
|
April 26, 1996 |
|
RAM NARAIN BAGLEY Vs. DISTRICT JUDGE SAHARANPUR
|
December 11, 1996 |
|
RAM NARAIN PANDEY Vs. STATE OF U P
|
July 30, 1996 |
|
RAM NARESH Vs. D D C PADARAUNA
|
February 23, 1996 |
|
RAM NARESH MISRA Vs. COMMISSIONER SALES TAX U P LUCKNOW ANDORS
|
November 20, 1996 |
|
RAM NARESH SINGH Vs. STATE OF UTTAR PRADESH
|
July 20, 1996 |
|
RAM NATH Vs. STATE OF U P
|
May 10, 1996 |
|
RAM NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR
|
October 11, 1996 |
|
RAM NIHORE KARWARIYA Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE
|
February 22, 1996 |
|
RAM NIWAS Vs. STATE OF UTTAR PRADESH
|
December 17, 1996 |
|
RAM NIWES EX NO 1535646 F RECRUIT TRAINEE Vs. UNION OF INDIA
|
November 21, 1996 |
|
RAM PAL Vs. STATE OF U P
|
April 15, 1996 |
|
RAM PIYARI Vs. VI ADDITIONAL DISTRICT JUDGE, AGRA
|
September 13, 1996 |
|
RAM POOJAN Vs. UNION OF INDIA AND ANOTHER
|
February 22, 1996 |
|
RAM PRAKASH GUPTA Vs. SPECIAL JUDGE E C ACT KANPUR NAGAR
|
February 23, 1996 |
|
RAM PRAKASH GUPTA Vs. VTH ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
July 10, 1996 |
|
RAM PRASAD Vs. SUBHASH AND STATE OF U.P.
|
May 14, 1996 |
|
RAM PRASAD ITORIA AND ANOTHER Vs. IST ADDL. DISTRICT JUDGE
|
August 20, 1996 |
|
RAM PRATAP MGARWAL Vs. STATE OF U P
|
July 10, 1996 |
|
RAM PRATAP YADAV Vs. STATE OF U.P. AND OTHERS
|
August 8, 1996 |
|
RAM PYARI Vs. STATE
|
February 5, 1996 |
|
RAM SAJIWAN MISRA Vs. STATE OF U P
|
November 28, 1996 |
|
RAM SAMUJ Vs. D D C JAUNPUR
|
February 29, 1996 |
|
RAM SAMUJGH Vs. FIRST ADDL CIVIL JUDGE JAUNPUR
|
February 12, 1996 |
|
RAM SARAN Vs. STATE OF U P
|
November 21, 1996 |
|
RAM SHANKER GUPTA Vs. STATE OF U P
|
March 19, 1996 |
|
RAM SUKH YADAV Vs. STATE OF U P
|
April 26, 1996 |
|
RAM SUMER Vs. STATE OF U P
|
April 23, 1996 |
|
RAM SUMIRAN PANDEY Vs. STATE OF UTTAR PRADESH
|
January 12, 1996 |
|
RAM SURAT DUVEDI Vs. RAM KUMAR TRIVEDI
|
May 1, 1996 |
|
RAM SWAROOP Vs. STATE OF U P
|
May 24, 1996 |
|
RAM SWAROOP Vs. STATE OF U.P. AND OTHERS
|
May 4, 1996 |
|
RAM SWARUP Vs. D M
|
April 30, 1996 |
|
RAM TIRATH AGARWAL Vs. STATE OF U P
|
May 2, 1996 |
|
RAM TIRTH SHARMA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES AND CHAIRMAN REGIONAL COMMITTEE AND
|
October 30, 1996 |
|
RAM VISHAL Vs. STATE OF U P
|
February 16, 1996 |
|
RAMA KANT MISHRA Vs. SHAHUJI MAHARAJ KANPUR UNIVERSITY
|
December 19, 1996 |
|
RAMA SHANKAR Vs. STATE OF U P
|
May 16, 1996 |
|
RAMAPATI SINGHANIA Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1996 |
|
RAMASHANKER Vs. STATE OF UTTAR PRADESH
|
May 16, 1996 |
|
RAMBALI Vs. STATE OF UTTAR PRADESH
|
March 7, 1996 |
|
RAMBIR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZZAFFARNAGAR
|
November 20, 1996 |
|
RAMCHANDRA SHUKLA Vs. D D C GORAKHPUR
|
May 24, 1996 |
|
RAMESH Vs. STATE OF U.P.
|
November 27, 1996 |
|
RAMESH CHANDRA Vs. STATE OF U P
|
April 26, 1996 |
|
RAMESH CHANDRA Vs. ELECTION TRIBUNAL DEPUTY COLLECTOR
|
November 6, 1996 |
|
RAMESH CHANDRA AGAIWAL Vs. STATE OF U P
|
February 19, 1996 |
|
RAMESH CHANDRA ARORA Vs. STATE OF UTTAR PRADESH
|
August 16, 1996 |
|
RAMESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, BAREILLY
|
October 16, 1996 |
|
RAMESH CHANDRA SINGH Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
|
January 16, 1996 |
|
RAMESH GIRI Vs. STATE OF U P
|
January 29, 1996 |
|
RAMESH LAL KAPOOR Vs. IXTH ADDL D J GHAZIABAD
|
March 13, 1996 |
|
RAMESH SINGH RATHORE Vs. UNION OF INDIA
|
July 3, 1996 |
|
RAMESHWAR Vs. ZILA ADHIKARI
|
February 19, 1996 |
|
RAMESHWAR Vs. STATE OF UTTAR PRADESH
|
November 7, 1996 |
|
RAMESRT CHANDRA SHARMA Vs. STATE OF U P
|
July 24, 1996 |
|
RAMHIT Vs. STATE OF U P
|
December 13, 1996 |
|
RAMJEET PRASAD Vs. D J SIDDHARTH NAGAR
|
February 27, 1996 |
|
RAMJEET TIWARI Vs. STATE OF U P
|
March 23, 1996 |
|
RAMJI LAL GUPTA Vs. STATE OF U P
|
September 24, 1996 |
|
RAMJI TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 18, 1996 |
|
RAMPATI JAISWAL Vs. STATE OF UTTAR PRADESH
|
May 16, 1996 |
|
RAMPHAL Vs. ANIL KUMAR BHARDWAJ
|
September 25, 1996 |
|
RANGJI SAHKARI AVAS SAMITI LTD Vs. STATE OF U P
|
May 24, 1996 |
|
RANVEER SINGH ALIAS RANA Vs. STATE OF UTTAR PRADESH
|
April 18, 1996 |
|
RASHID Vs. DISTRICT JUDGE, MIRZAPUR
|
December 11, 1996 |
|
RASHID AZIZ Vs. STATE OF UTTAR PRADESH
|
August 8, 1996 |
|
RASHTRIYA CHEMICALES AND FERTILISERS LIMITED Vs. STATE OF U P
|
January 16, 1996 |
|
Rasid Vs. District Judge,Mirzapur and Others
|
December 17, 1996 |
|
RATAN MUNI JAIN INTERMEDIATE COLLEGE AGRA Vs. DIRECTOR OF EDUCATION
|
May 24, 1996 |
|
RATI RAM Vs. STATE OF UTTAR PRADESH
|
March 14, 1996 |
|
RAVI VISHWAKARMA Vs. RITA VISHWAKARMA
|
December 13, 1996 |
|
RAVINDER KUMAR AGARWAL Vs. THE RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
January 29, 1996 |
|
RAVINDRA AND CO Vs. CEGAT
|
December 18, 1996 |
|
RAVINDRA PRATAP SINGH Vs. VIII ADDL DISTRICT JUDGE VARANASI
|
November 26, 1996 |
|
RAVINDRA SINGH Vs. STATE OF U P
|
October 1, 1996 |
|
RAVLNDRA SINGH Vs. STATE OF U P
|
January 10, 1996 |
|
REETA BAGCHI Vs. STATE OF U P
|
January 19, 1996 |
|
REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SHITLA PRASAD MISRA
|
November 7, 1996 |
|
REHMATULLAH Vs. MOHD SHARIF
|
December 19, 1996 |
|
REKHA DEVI Vs. STATE OF U P
|
October 29, 1996 |
|
REKHA SOMANI Vs. V C BANARAS HINDU UNIVERSITY VARANASI
|
May 23, 1996 |
|
RENU CHOPRA Vs. STATE OF U P
|
November 5, 1996 |
|
RENU TEWARI Vs. DIRECTOR HIGHER EDUCATION ALLAHABAD
|
October 10, 1996 |
|
RESHMA DEVI Vs. ZILA PARISHAD
|
January 4, 1996 |
|
RETD LT COL A M L PRICE Vs. UNION OF INDIA
|
September 25, 1996 |
|
RIAZ AHMAD Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR
|
May 20, 1996 |
|
RISHI GIRI Vs. STATE
|
April 4, 1996 |
|
RISHIPAL Vs. STATE OF UTTAR PRADESH
|
January 22, 1996 |
|
RIYATULLAH KHAN Vs. DISTRICT JUDGE SHAHJAHANPUR
|
November 26, 1996 |
|
RIYAZUL RAHMAN Vs. CANTONMENT BOARD, VARANASI AND OTHERS
|
January 12, 1996 |
|
RIZWAN AHMAD Vs. THE VITH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
January 16, 1996 |
|
ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO Vs. U P STATE ELECTRICITY BOARD
|
January 12, 1996 |
|
ROHTAS SINGH Vs. COMMISSIONER AGRA DIVISION
|
November 19, 1996 |
|
ROMESH CHANDRA Vs. IIND ADDL DISTRICT JUDGE GHAZIABAD
|
August 13, 1996 |
|
ROOP CHAND Vs. STATE
|
March 11, 1996 |
|
ROSHAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 9, 1996 |
|
RUCHIRA VINAYAK Vs. SECOND ADDL DISTRICT JUDGE MEERUT
|
December 13, 1996 |
|
RUKMINI DEVI PANT Vs. RENT CONTROL EVICTION OFFICER ALLD
|
November 19, 1996 |
|
RUNNA Vs. VTH ADDITIONAL DISTRICT JUDGE MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
August 29, 1996 |
|
S A A ZAIDI Vs. ALIGARH MUSLIM UNIVERSITY
|
December 3, 1996 |
|
S B MISRA Vs. STATE OF U P
|
November 20, 1996 |
|
S C DUGGAL Vs. DEPARTMENT OF PERSONNEL PERSONNEL POLICY SECTION CENTRAL OFFICE UNION BANK OF INDIA BOMBAY
|
February 28, 1996 |
|
S D CHABRA Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL
|
June 11, 1996 |
|
S N MATHUR Vs. GORAKHPUR UNIVERSITY GORAKHPUR
|
January 18, 1996 |
|
S P LAL Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
September 13, 1996 |
|
S.K. MAJUMDA Vs. STATE OF U.P. AND OTHERS
|
July 2, 1996 |
|
S.N.Agarwal and Another Vs. State of U.P.and Others
|
November 27, 1996 |
|
SACHIV SAMANYA PRABANDHAK DISTRICT CO OPERATIVER BANK LTD Vs. RAM SAHAN RAI
|
October 10, 1996 |
|
SADANAND DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
November 5, 1996 |
|
Sadanand Dwivedi Vs. D.I.O.S.,Varanasi & Ors.
|
November 5, 1996 |
|
SADHANA GUATAM Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA AND OTHER
|
August 1, 1996 |
|
SADHNA UPADHYAYA Vs. STATE OF U P
|
January 10, 1996 |
|
SADHU RAM Vs. JAGMAL SINGH
|
May 13, 1996 |
|
SAGAR RAM BALRAM PRASAD Vs. CEGAT, NEW DELHI
|
September 26, 1996 |
|
SAGIR KHAN Vs. D J FARRUKHABAD
|
February 13, 1996 |
|
SAHAB RAM Vs. BANARSI
|
December 18, 1996 |
|
SAHAB SINGH Vs. SHESH MATH SINGH
|
February 28, 1996 |
|
SAHAKARI GANNA VIKAS SAMITI LTD Vs. PRESIDING OFFICER SHRAM NAYAYALAYA
|
September 3, 1996 |
|
SAJJAN KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFARNAGAR
|
October 7, 1996 |
|
SAJJAN LAL SHAH Vs. COLLECTOR ALMORA
|
November 5, 1996 |
|
SAJJAN LAL SHAH Vs. COLLECTOR ALMORA
|
November 15, 1996 |
|
SALIK RAM Vs. STATE OF U P
|
October 10, 1996 |
|
SALIM Vs. FIRST ADDITIONAL CIVIL JUDGE SENIOR DIVISION SAHARANPUR
|
January 17, 1996 |
|
SAMI ULLAH Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE 1ST JAUNPUR
|
August 27, 1996 |
|
SAMIR KUMAR Vs. PRINCIPAL ALLAHABAD POLYTECHNIC ALLAHABAD
|
May 22, 1996 |
|
SAMTEL COLOR LTD Vs. STATE OF U P
|
October 7, 1996 |
|
SANAD KUMAR NIRANJAN Vs. COLLECTOR
|
December 19, 1996 |
|
SANDEEP KUMAR OWIVEDI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY VARANASL AND
|
October 10, 1996 |
|
SANGHARSH SAMITI SHIKSHAK SAMUDAYA VIBHAGIYA PATHSHALA Vs. STATE OF U P
|
November 1, 1996 |
|
SANJAI KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE BAREILLY
|
January 16, 1996 |
|
SANJAY DALMIA Vs. STATE OF U P
|
December 13, 1996 |
|
SANJAY GUPTA Vs. ORIENTAL INSURANCE CO LTD
|
March 1, 1996 |
|
SANJAY KUMAR SRIVASTAVA Vs. ACTING CHIEF JUSTICE
|
July 10, 1996 |
|
SANJEEV KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL GHAZIABAD
|
February 26, 1996 |
|
SANJEEV KUMAR NIGAM Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE BANDA
|
July 18, 1996 |
|
SANJEEV RANA Vs. VIRENDRA
|
December 13, 1996 |
|
SANKATHA PRASAD Vs. VIMAL KUMAR KAPOOR
|
October 11, 1996 |
|
SANT KUMAR DUBEY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL IV
|
July 16, 1996 |
|
SANT KUMAR GUPTA Vs. STATE OF U P
|
September 3, 1996 |
|
SANTOSH HILORI Vs. JAI PRAKASH HILORI
|
July 20, 1996 |
|
SANTOSH KUMAR Vs. STATE
|
July 8, 1996 |
|
SANTOSH KUMAR GUPTA Vs. HARVINDER NATH GUPTA
|
September 24, 1996 |
|
SANTOSH KUMAR SHARMA Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AT ALLAHABAD
|
August 23, 1996 |
|
SANTOSH SINGH Vs. STATE OF U P
|
April 16, 1996 |
|
SANTOSH SINGH Vs. U P PUBLIC SERVICE COMMISSION
|
December 2, 1996 |
|
SANTOSH TEWARI Vs. STATE OF U.P.
|
July 8, 1996 |
|
SARASWATI DEVI Vs. DISTRICT MAGISTRATE AZAMGARH
|
February 15, 1996 |
|
SARAYA INDUSTRIES LTD Vs. STATE OF U P
|
September 12, 1996 |
|
SARAYA SUGAR MILLS LIMITED Vs. INCOME TAX OFFICER
|
August 23, 1996 |
|
SARDAR Vs. RAM KHILAUNA
|
September 24, 1996 |
|
SARDAR AMREEK SINGH Vs. IVTH ADDL DISTT JUDGE KANPUR NAGAR
|
May 9, 1996 |
|
SARDAR GURDEEP SINGH Vs. VITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
November 26, 1996 |
|
SARDAR HAR BHAJAN SINGH Vs. HARI BABU
|
August 12, 1996 |
|
SARDAR HARJIT SINGH Vs. STATE OF U P
|
March 22, 1996 |
|
SARDAR MAHENDRA SINGH AJMANI Vs. STATE OF U P
|
November 4, 1996 |
|
SARDAR SINGH Vs. DY DIRECTOR OF EDUCATION MEERUT
|
May 2, 1996 |
|
SARJU CHITRA MANDIR BALLIA Vs. COMMISSIONER OF ENTERTAINMENT TAX U P LUCKNOW
|
January 11, 1996 |
|
SARNAM SINGH Vs. SENIOR SUPERINTENDENT OF POLICE KANPUR DEHAT
|
August 14, 1996 |
|
SARVA DEO CHAUHAN AND OTHERS Vs. STATE OF U.P AND OTHERS
|
April 17, 1996 |
|
SARVAR HUSSAIN Vs. TWELTH ADDITIONAL DISTRICT AND SESSIONS JUDGE AGRA
|
February 28, 1996 |
|
SASHI SETH Vs. BISAN NARAYAN MEHROTRA
|
August 20, 1996 |
|
SATA NAND TRIPATHI Vs. STATE OF U P
|
May 26, 1996 |
|
SATISH CHANDRA SRIVASTAVA Vs. COMMISSIONER AND SECRETARY BOARD OF REVENUE LUCKNOW
|
May 21, 1996 |
|
SATISH KUMAR Vs. IXTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
October 15, 1996 |
|
SATISH KUMAR MODI Vs. STATE OF UTTAR PRADESH
|
January 24, 1996 |
|
SATPAL SINGH Vs. STATE OF U P
|
November 22, 1996 |
|
SATROHAN LAL Vs. STATE OF U P
|
April 19, 1996 |
|
SATTAR Vs. STATE OF U P
|
November 26, 1996 |
|
SATYA NARAIN Vs. LAKSHMI NARAIN PURWAR
|
July 10, 1996 |
|
SATYA NARAIN PARASAR Vs. COLLECTOR ETAH
|
February 1, 1996 |
|
SATYA NARALN YADAV Vs. STATE OF U P
|
October 31, 1996 |
|
SATYA PAL Vs. IVTH ADDL DISTT AND SESSIONS JUDGE SHAHJAHANPUR
|
October 14, 1996 |
|
SATYA PAL SINGH Vs. GENERAL MANAGER U P S R T C MEERUT APPELLATE AUTHORITY
|
November 19, 1996 |
|
SATYA PAL SINGH Vs. STATE OF U P
|
August 30, 1996 |
|
SATYA PRAKASH TRIPATHI Vs. U P STATE PUBLIC SERVICE COMMISSION
|
December 16, 1996 |
|
SATYANARAIN Vs. LAKSHMI NARAIN PURWAR AND ORS
|
October 7, 1996 |
|
SATYANARAIN ALIAS BANGOO Vs. SUPERINTENDENT CENTRAL JAIL FATEHGARH FARUKKHABAD
|
January 5, 1996 |
|
SATYAPAL Vs. STATE OF U.P.
|
March 12, 1996 |
|
SATYAPAL SINGH Vs. SUBHASH KUMAR ADHAULIA
|
March 20, 1996 |
|
SATYAWATI GOSWAMI Vs. UMA RANI
|
May 6, 1996 |
|
SATYENDRA SHARMA, DY. S.P. BANDA Vs. STATE OF U.P AND ANOTHER
|
January 10, 1996 |
|
SATYENDRA SINGH Vs. STATE OF U P
|
August 5, 1996 |
|
SAUDAGAR PRASAD YADAV Vs. DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR
|
July 4, 1996 |
|
SAUMYA HOUSING CO OPERATIVE SOCIETY Vs. STATE OF UTTAR PRADESH
|
May 24, 1996 |
|
SAVITA DEVI Vs. STATE OF U P
|
August 21, 1996 |
|
SAVITRI DEVI Vs. ADDL D J AGRA
|
March 19, 1996 |
|
SAYED AHMAD Vs. U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW
|
November 1, 1996 |
|
SEKSERLA SUGAR MILLS LTD Vs. STATE OF U P
|
March 14, 1996 |
|
SEMIYAR ALIAS PAPPU Vs. STATE OF U P
|
April 15, 1996 |
|
SHABBIR AND ANOTHER Vs. SAYEED AHMAD AND OTHERS
|
September 27, 1996 |
|
SHAFAKAT Vs. XIVTH ADJ, MEERUT AND OTHERS
|
August 30, 1996 |
|
SHAHID PARVEZ Vs. THE XI ADDL. DISTRICT JUDGE
|
January 8, 1996 |
|
SHAHZAD AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
January 2, 1996 |
|
SHAKIR ALI Vs. UNION OF INDIA
|
September 23, 1996 |
|
SHAKUNTALA DEVI Vs. D J JAUNPUR
|
February 20, 1996 |
|
SHALLENDR AMAR SINGH Vs. HARNAM SINGH CORNALIUS
|
December 4, 1996 |
|
SHALLENDRA KUMAR Vs. DISTRICT JUDGE DEORIA
|
November 5, 1996 |
|
SHALLENDRA KUMAR SINGH Vs. ADDITIONAL SECRETARY MEDICAL SERVICES AND FAMILY PLANNING WELFARE
U P LUCKNOW
|
July 30, 1996 |
|
SHAMBHOO NATH Vs. CHIEF REVENUE OFFICER
|
May 6, 1996 |
|
SHAMBHU NATH UPADHYAY Vs. REGIONAL DY DIRECTOR OF EDUCATION SECONDARY AZAMGARH REGION AZAMGARH
|
November 30, 1996 |
|
SHAMBHU NATH YADAV Vs. BLOCK DEVELOPMENT OFFICER BLOCK PRATAPPUR ALLAHABAD
|
September 12, 1996 |
|
SHAMBHU SARAN SANJEEV KUMAR Vs. INCOME TAX OFFICER
|
April 16, 1996 |
|
SHAMIM AHMAD Vs. STATE OF U.P. AND OTHERS
|
December 2, 1996 |
|
SHAMSE ALAM Vs. DISTRICT JUDGE GORAKHPUR
|
February 27, 1996 |
|
SHAMSHAD AHMAD Vs. SECOND ADDL SESSION JUDGE SAHARANPUR
|
December 16, 1996 |
|
SHAMSUL HAQ Vs. JAMEEL AHMAD
|
September 20, 1996 |
|
SHANKAR Vs. MUKHYA NAGAR ADHIKARI NAGAR NIGAM VARANASI
|
September 12, 1996 |
|
SHANKAR DAYAL SINGH Vs. DIRECTOR OF EDUCATION BASIC ALLAHABAD
|
October 16, 1996 |
|
SHANKAR GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA
|
October 10, 1996 |
|
SHANKER LAL Vs. DISTRICT JUDGE BANDA
|
February 19, 1996 |
|
SHANTA RAM Vs. VII ADDL DISTRICT JUDGE KANPUR NAGAR ANDANR
|
September 24, 1996 |
|
SHANTI DEVI Vs. SHAKTI METALS KANPUR
|
August 29, 1996 |
|
SHANTI PRAKASH KAUSHIK AND OTHERS Vs. ADJ, GHAZIABAD AND OTHERS
|
September 2, 1996 |
|
SHANTI SWARUP SAXENA Vs. STATE OF U P
|
May 1, 1996 |
|
SHARDA PRASAD TEWARI Vs. THE STATE OF U.P.
|
January 2, 1996 |
|
SHARVAN LAL SING Vs. DY LABOUR COMMISSIONER KUMAON DIV
|
January 12, 1996 |
|
SHASHI ALIAS SATENDER Vs. STATE OF U P
|
March 25, 1996 |
|
SHASHI BALA DEVI Vs. CHAIRMAN TOWN POLYTECHNIC TRUST BALLA ANDORS
|
September 13, 1996 |
|
SHASHI SRIVASTAVA Vs. DEPUTY DIRECTOR EDUCATION MADHYAMIK XIVTH REGION REGIONAL INSPECTRESS OF
|
October 31, 1996 |
|
SHEEL DEVI Vs. STATE OF U P
|
November 15, 1996 |
|
SHEELA KUMARI Vs. UMA MATHUR, PRINCIPAL GOPI NATH GIRJA NANDINEE ADARSH KANYA INTER COLLEGE, ALLAHABAD
|
September 6, 1996 |
|
SHEELAWATI Vs. MANGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI
|
July 1, 1996 |
|
SHEO DULAREY Vs. STATE
|
April 26, 1996 |
|
SHEO MILAN SINGH Vs. STATE OF U P
|
January 9, 1996 |
|
SHEO MURAT Vs. STATE OF U P
|
March 14, 1996 |
|
SHEO NARAIN Vs. STATE OF U P
|
July 19, 1996 |
|
SHEO NATH KAPOOR Vs. XTH ADDL. DISTRICT JUDGE, KANPUR NAGAR
|
January 12, 1996 |
|
SHEO RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
April 12, 1996 |
|
SHEO RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
December 4, 1996 |
|
SHEO SHANKAR SINGH Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD
|
July 8, 1996 |
|
SHEO SHANKAR SINGH YADAV Vs. STATE OF UTTAR PRADESH
|
November 28, 1996 |
|
SHER SINGH Vs. STATE OF U P
|
July 17, 1996 |
|
SHESH DUTT Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
November 27, 1996 |
|
SHESH MAHAL TALKIES BALLIA Vs. STATE OF U P
|
February 26, 1996 |
|
SHESH NARAIN SHUKLA Vs. XIVTH ADDITIONAL DISTRICT JUDGE, KANPUR NAGAR AND ORS.
|
March 29, 1996 |
|
SHIAM LAL Vs. CHOB SINGH
|
January 24, 1996 |
|
SHIKOHABAD SAHKARI KRAI VIKRAI SAMITI LTD Vs. PRESCRIBED AUTHORITY
|
November 19, 1996 |
|
SHITAL Vs. ASHA RAM
|
March 12, 1996 |
|
SHITLA PRASAD MISHRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 9, 1996 |
|
SHIV CHANDER PANDEYS Vs. STATE OF U P
|
August 30, 1996 |
|
SHIV DAYAL MALHOTRA Vs. HARISH CHANDRA AND SONS
|
November 28, 1996 |
|
SHIV DEV RAJ Vs. ADDL D J DEHRADUN
|
March 25, 1996 |
|
SHIV DULAREY Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARDOI
|
December 18, 1996 |
|
SHIV KANT UPADHAYAY Vs. STATE OF U P
|
August 2, 1996 |
|
SHIV KUMAR Vs. IN CHARGE SESSIONS JUDGE BASTI
|
January 24, 1996 |
|
SHIV KUMAR SHARMA Vs. FIRST ADDL D J NAINITAL
|
May 21, 1996 |
|
SHIV NARAIN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE FATEHPUR ANDANR
|
June 8, 1996 |
|
SHIV NARAIN LAL Vs. VTH ADDITIONAL DISTRICT JUDGE, FATEHPUR
|
August 6, 1996 |
|
SHIV NARAIN SHUKLA Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOC U P
|
February 24, 1996 |
|
SHIV NATH SINGH Vs. UNION OF INDIA
|
April 10, 1996 |
|
SHIV NATH SINGH Vs. U P STATE ELECTRICITY BOARD SHASCTI BHAWAN LUCKNOW
|
August 6, 1996 |
|
SHIV PAL Vs. ADDL DISTRICT JUDGE KARVI BANDA
|
August 9, 1996 |
|
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
October 1, 1996 |
|
SHIV PRASAD Vs. STATE OF U P
|
November 4, 1996 |
|
SHIV PRASAD PRAJAPAT Vs. HUKUM SINGH
|
January 4, 1996 |
|
SHIV PRASAD UNIYAL Vs. MURTI SHRI RAM CHANDAR JI MAHARAJ AND SRI MAHADEV JI MAHARAJ DEHRADUN
|
August 8, 1996 |
|
SHIV RAM Vs. STATE OF U P
|
April 22, 1996 |
|
SHIV SAGAR SINGH Vs. STATE OF U P
|
January 24, 1996 |
|
SHIV SINGH YADAV Vs. ADDITIONAL DISTRICT JUDGE KANPUR DEHAT
|
August 29, 1996 |
|
SHIVA NAND CHATURVEDI Vs. ANARPATI VERMA
|
August 5, 1996 |
|
SHIVRAJ SINGH Vs. STATE OF U P
|
February 20, 1996 |
|
SHOBRAN SINGH Vs. STATE
|
May 17, 1996 |
|
SHRAVAN PAL SINGH Vs. POORAN NATH GOSWAMI
|
March 20, 1996 |
|
SHREE PAL SINGH Vs. D M MAINPURI
|
January 29, 1996 |
|
SHREE THAKUR RADHEY SHYAM JI MAHARAJ VIRAJMAN SWAMI GHAT MATHURA Vs. IVTH ADDITIONAL DISTRICT JUDGE MATHURA
|
November 20, 1996 |
|
SHRI PRAKASH MISHRA Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
October 11, 1996 |
|
SHRIKANT Vs. STATE OF U.P.
|
January 20, 1996 |
|
SHRIPATI SINGHAI IND Vs. COMMISSIONER OF WEALTH TAX
|
January 19, 1996 |
|
SHRUTI BARNAWAL AND OTHERS Vs. BANARAS HINDU UNIVERSITY, VARANASI AND OTHERS
|
August 13, 1996 |
|
SHYAM BABU Vs. STATE
|
March 7, 1996 |
|
SHYAM BEHARI Vs. STATE OF U P
|
October 9, 1996 |
|
SHYAM PALACE DHATA Vs. DISTRICT MAGISTRATE FATEHPUR
|
July 4, 1996 |
|
SHYAM PYARI Vs. UNION OF INDIA
|
April 24, 1996 |
|
SHYAM SUNDER AGARWAL Vs. PRESCRIBED AUTHORITY MATHURA
|
September 20, 1996 |
|
SIA RAM Vs. COLLECTOR
|
January 4, 1996 |
|
SIBTEY NABI Vs. THE IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 29, 1996 |
|
SIMBHAOLI SUGAR MILLS LIMITED Vs. STATE OF U P
|
March 13, 1996 |
|
SIMBHAOLI SUGAR MILLS LTD Vs. OFFICIAL LIQUIDATOR U P ALLAHABAD
|
May 15, 1996 |
|
SISHU PAL SINGH AND ANOTHER Vs. SHYAM SINGH AND OTHERS
|
May 10, 1996 |
|
SITA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT JAUNPUR
|
November 28, 1996 |
|
SITA RAM Vs. THE DY. DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
|
December 10, 1996 |
|
SITA RAM ALIAS KHASAU Vs. STATE
|
November 5, 1996 |
|
SITA RAM SINGH YADAV Vs. DISTRICT MAGISTRATE
|
March 27, 1996 |
|
SIYA NAND SINGH TYAGI Vs. SHASHI PRABHA SHARMA AND OTHERS
|
May 24, 1996 |
|
SIYA RAM Vs. STATE
|
February 19, 1996 |
|
SMT. NISHA GUPTA Vs. DIRECTOR OF HIGHER EDUCATION, ALLAHABAD AND OTHERS
|
March 8, 1996 |
|
SMT. PAN KUMARI AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND OTHERS
|
December 19, 1996 |
|
SMT. RAJMATI Vs. THE BOARD OF REVENUE U.P. AT ALLAHABAD & ORS.
|
October 3, 1996 |
|
SMT. RITA SRIVASTAVA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 29, 1996 |
|
SMT. SARLA GOVIL AND OTHERS Vs. U. P. STATE ROAD TRANSPORT, CORPORATION, LUCKNOW AND OTHERS
|
June 25, 1996 |
|
SMT. SUMITRA DEVI Vs. ALE HASSAN
|
December 11, 1996 |
|
SMT. SURASATI Vs. BECHU LAL AND OTHERS
|
October 4, 1996 |
|
SNEHLATA DWIVEDI Vs. KANPUR DEVELOPMENT AUTHORITY
|
March 13, 1996 |
|
SOBRAN SINGH Vs. PRAKASH CHANDRA GUPTA
|
July 23, 1996 |
|
SOHAN SINGH Vs. SUB DIVISIONAL MAGISTRATE NAGINA BIJNORE
|
February 23, 1996 |
|
SRI BALAJI OIL AND ICE INDUSTRIES Vs. DIVISIONAL LEVEL SALES TAX EXEMPTION COMMITTEE
|
April 4, 1996 |
|
SRI JAIN SWETAMBER MURTI PUJAK SRI SANGH Vs. STATE OF U P
|
July 12, 1996 |
|
SRI NAND Vs. STATE OF U P
|
October 28, 1996 |
|
Sri Nand Vs. State of U.P.
|
October 28, 1996 |
|
SRI NATH UPADHYAYA Vs. STATE OF U P
|
March 10, 1996 |
|
SRI NIWAS Vs. STATE OF U P
|
January 8, 1996 |
|
SRI PAL Vs. U P RAJYA SAHKARI VIKAS BANK
|
August 4, 1996 |
|
SRI RAM KISHORE Vs. STATE OF U P
|
November 18, 1996 |
|
SRIRAM INSPECTOR L I U ALIGARH Vs. STATE OF UTTAR PRADESH
|
September 27, 1996 |
|
STAR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 12, 1996 |
|
STATE Vs. RAM SURAT AND RAM SURAT
|
December 3, 1996 |
|
STATE Vs. OMKAR SINGH
|
May 10, 1996 |
|
STATE Vs. A. P. SAREEN
|
April 2, 1996 |
|
STATE Vs. RAJ KISHORE AND OTHERS
|
October 4, 1996 |
|
STATE Vs. SHUBRATI AND OTHERS
|
November 30, 1996 |
|
STATE BANK OF INDIA Vs. SWARAN SINGH
|
September 27, 1996 |
|
STATE BANK OF INDIA Vs. ELECTRA INDIA LTD
|
September 11, 1996 |
|
STATE BANK OF INDIA Vs. MAN PHOOL
|
December 20, 1996 |
|
STATE CEMENT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL 1ST U P ALLD
|
January 12, 1996 |
|
STATE OF U P Vs. CUSTODIAN GENERAL EVACUEE PROPERTY
|
January 16, 1996 |
|
STATE OF U P Vs. ARVIND TECHNO ENGINEERS PVT LTD
|
January 17, 1996 |
|
STATE OF U P Vs. HARENDRA
|
February 23, 1996 |
|
STATE OF U P Vs. RAJ KUMAR
|
February 27, 1996 |
|
STATE OF U P Vs. BADLOO
|
February 6, 1996 |
|
STATE OF U P Vs. SUDHA DEVI BHARGAVA
|
March 14, 1996 |
|
STATE OF U P Vs. CHANDI PRASAD BHARDWAJ
|
March 20, 1996 |
|
STATE OF U P Vs. D J VARANASI
|
April 23, 1996 |
|
STATE OF U P Vs. NATHU SINGH
|
May 9, 1996 |
|
STATE OF U P Vs. HARISH CHANDRA DWIVEDI
|
September 12, 1996 |
|
STATE OF U P Vs. CONTINENTAL CONSTRUCTION COMPANY LTD
|
September 6, 1996 |
|
STATE OF U P Vs. BALZORA
|
August 8, 1996 |
|
STATE OF U P Vs. OM PRAKASH TYAGI
|
August 12, 1996 |
|
STATE OF U P Vs. NATHOO
|
May 13, 1996 |
|
STATE OF U P Vs. RAM NAWAL CHAUDHARI
|
May 17, 1996 |
|
STATE OF U P Vs. SHIV BABU GARG
|
May 24, 1996 |
|
STATE OF U P Vs. HARI SHANKER
|
May 21, 1996 |
|
STATE OF U P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III U P LUCKNOW
|
July 24, 1996 |
|
STATE OF U P Vs. NAND KISHORE HARBOLA
|
December 5, 1996 |
|
STATE OF U P Vs. U P PUBLIC SERVICES TRIBUNAL III LUCKNOW
|
November 28, 1996 |
|
STATE OF U P Vs. BHORI DEVI
|
November 30, 1996 |
|
STATE OF U P Vs. THAKURJI SHRI RADHA RAMANJI MAHARAJ BIRAJMAN OF SHAJI TEMPLE
|
November 21, 1996 |
|
STATE OF U P Vs. DISTRICT JUDGE JHANSI
|
October 15, 1996 |
|
STATE OF U P & ANR Vs. RAMESHWAR DASS GUPTA & ORS
|
April 24, 1996 |
|
STATE OF U P AND ORS Vs. DISTRICT JUDGE AND ORS
|
December 15, 1996 |
|
STATE OF UTTAR PRADESH Vs. THURD ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR DEHAT
|
December 18, 1996 |
|
STATE OF UTTAR PRADESH Vs. BHABUL SINGH
|
November 29, 1996 |
|
STATE OF UTTAR PRADESH Vs. P O INDUSTRIAL TRIBUNAL III
|
July 24, 1996 |
|
STATE OF UTTAR PRADESH Vs. AVINASH
|
July 26, 1996 |
|
STATE OF UTTAR PRADESH Vs. SHIVA PRATAP
|
July 3, 1996 |
|
STATE OF UTTAR PRADESH Vs. RAM NATH INTERNATIONAL CONSTRUCTION PRIVATE LIMITED
|
September 13, 1996 |
|
STATE OF UTTAR PRADESH Vs. PREM PAL
|
March 14, 1996 |
|
STATE OF UTTAR PRADESH Vs. SARJU PRASAD
|
January 18, 1996 |
|
STATE OF UTTAR PRADESH Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTOR
|
January 24, 1996 |
|
SUBASH YADAV Vs. STATE OF U P
|
May 24, 1996 |
|
SUBEDAR DINA NATH TIWARI Vs. UNION OF INDIA
|
March 1, 1996 |
|
SUBEDEEN Vs. SATYAWATI DEVI
|
April 1, 1996 |
|
SUBHASH CHANDRA Vs. DEPUTY SUGAR COMMISSIONER BAREILY
|
July 1, 1996 |
|
SUBHASH CHANDRA Vs. RAM PRAKASH PAL
|
September 10, 1996 |
|
SUBHASH CHANDRA GUPTA Vs. SPECIAL LAND ACQUISITION OFFICER SANYUKT SANGATHAN GHAZIABAD
|
July 31, 1996 |
|
SUBHASH CHANDRA NAND KISHOR VERMA RICE MILLS PRIVATE LIMITED Vs. STATE OF U P
|
April 22, 1996 |
|
SUBHASH CHANDRA SHUKLA Vs. U.P. PUBLIC SERVICE TRIBUNAL
|
May 22, 1996 |
|
SUBHAWATI Vs. RAJBALI
|
August 8, 1996 |
|
SUDARSHAN CHAND Vs. ADDL DISTT AND SESSIONS JUDGE BIJNOR
|
March 22, 1996 |
|
SUDESH MUKUL Vs. STATE OF U P
|
November 4, 1996 |
|
SUDHA JAISWAL Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION SHLKSHA DEGREE ARTH ANUBHAG ALLAHABAD
|
November 18, 1996 |
|
SUDHA RANI Vs. IIIRD ADDL CIVIL JUDGE BAREILLY
|
August 30, 1996 |
|
SUDHIR KUMAR WADHWA Vs. IVTH ADDITIONAL DISTRICT AND SESSIONS JUDGE SHAHJAHANPUR
|
March 14, 1996 |
|
SUFIYAN ALI Vs. STATE OF U P
|
April 25, 1996 |
|
SUGRIV SINGH Vs. STATE OF U.P. AND OTHERS
|
September 27, 1996 |
|
SUHAIL AHMAD Vs. STATE OF U P
|
October 10, 1996 |
|
SUJAN SINGH Vs. JAGAT NARAIN VISHWAKARMA
|
October 15, 1996 |
|
SUKHBIR SINGH Vs. BRIJ PAL SINGH
|
April 1, 1996 |
|
SUKHPAL SINGH Vs. COMMISSIONER MEERUT
|
July 5, 1996 |
|
SUKHPAL SINGH Vs. DISTRICT JUDGE MORADABAD
|
May 24, 1996 |
|
SUKHRAM Vs. STATE OF U P
|
November 16, 1996 |
|
SULEMAN Vs. PRESCRIBED AUTHORITY IVTH ADDL CIVIL JUDGE
|
June 18, 1996 |
|
SULTAN AHMAD Vs. U P PUBLIC SERVICES TRIBUNAL
|
April 3, 1996 |
|
SULTAN AHMAD Vs. IRSHAD AHMAD
|
October 11, 1996 |
|
SUMAN Vs. SUMAN DEVI
|
March 8, 1996 |
|
SUMAN LATA Vs. BRIJESH MANI TRIPATHI
|
July 16, 1996 |
|
SUMAN LATA VERMA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOLS
|
October 10, 1996 |
|
Suneel Roy Vs. State of U.P.& Ors.
|
July 31, 1996 |
|
SUPERINTENDENT JAWAHAR LAL NEHRU MEDICAL COLLEGE ALIGRAH Vs. LABOUR COURT AGRA
|
August 26, 1996 |
|
SURENDRA KUMAR Vs. STATE OF U P
|
October 7, 1996 |
|
SURENDRA KUMAR GUPTA Vs. ADMINISTRATOR GENERAL END OFFICIAL TRUSTEE U P ALLAHABAD
|
December 18, 1996 |
|
SURENDRA KUMAR MISRA PRINCIPAL SHRI RAMRAJ PANDEY HIGHER SECONDARY SCHOOL ROHDA BASTI Vs. D I O S BASTI
|
April 8, 1996 |
|
SURENDRA MAHAN SETH Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1996 |
|
SURENDRA NATH MISHRA Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
|
February 2, 1996 |
|
SURENDRA PAL MALIK Vs. ZILA BASIC SHIKSHA ADHIKARI MAERUT
|
April 3, 1996 |
|
SURENDRA PAL MALIK Vs. ZILA BASIC SHIKSHAN ADHIKARI MEERUT
|
May 3, 1996 |
|
SURENDRA PRATAP SINGH Vs. STATE OF U P
|
January 22, 1996 |
|
SURENDRA SAHAI(IN JAIL) Vs. STATE OF UTTAR PRADESH
|
July 23, 1996 |
|
SURENDRA SINGH Vs. DISTRICT AND SESSIONS JUDGE KANPUR
|
May 8, 1996 |
|
SURENDRA SINGH GOAL Vs. MANAGING DIRECTOR U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD
|
February 23, 1996 |
|
SURESH CHAND PUNDIR Vs. DISTRICT MAGISTRATE DEHRADUN
|
September 16, 1996 |
|
SURESH CHANDRA Vs. ASHOK KUMAR
|
July 15, 1996 |
|
SURESH CHANDRA Vs. CHAIRMAN PRESIDENT NAGAR PALIKA MAINPURI
|
February 27, 1996 |
|
SURESH CHANDRA GUPTA Vs. BANK OF BARODA
|
February 15, 1996 |
|
SURESH GIRL Vs. UNION OF INDIA MINISTRY OF HOME
|
October 3, 1996 |
|
SURESH KUMAR MITTAL Vs. STATE OF U P
|
October 10, 1996 |
|
SURESHWAR DUTT PANDEY Vs. STATE OF U P
|
December 6, 1996 |
|
SURPRISE HOTEL PRIVATE LIMITED Vs. U P FINANCIAL CORPORATION
|
December 19, 1996 |
|
SURYA BALI RAM Vs. STATE OF U P
|
May 24, 1996 |
|
SURYA KUMAR Vs. COLLECTOR, BANDA
|
September 26, 1996 |
|
SUSHIL KUMAR Vs. XTH ADDL DISTRICT JUDGE BAREILLY
|
August 30, 1996 |
|
SUSHIL KUMAR AND SONS Vs. INCOME TAX OFFICER
|
September 11, 1996 |
|
SUSHIL KUMAR PANDEYA Vs. STATE OF U P
|
March 11, 1996 |
|
SUSHIL KUMAR UPADHYAYA Vs. STATE OF U P
|
April 14, 1996 |
|
SUSHILA DEVI Vs. STATE OF U P
|
April 16, 1996 |
|
SUSHILA SAXENA Vs. SUB REGISTRAR SHAHJAHANPUR
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November 19, 1996 |
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SWADESH COTTON MILLS CO LTD Vs. INCOME TAX OFFICER
|
December 30, 1996 |
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SWADESH MISHRA Vs. D I O S FIROZABAD
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January 30, 1996 |
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SWADESHI COTTON MILLS Vs. P O LABOUR COURT
|
January 10, 1996 |
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SWARUP VEGETABLE PRODUCTS INDUSTRIES LTD Vs. LABOUR COURT II MEERUT
|
January 11, 1996 |
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SWAYAMBAR PRASAD VERMA Vs. STATE OF UTTAR PRADESH
|
November 6, 1996 |
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SYED AHMED ALI Vs. SHAFIQ AHMAD
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October 3, 1996 |
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SYED MAJHAR ALI SHAH Vs. ADDITIONAL COMMISSIONER JUDICIAL GORAKHPUR DIVISION GORAKHPUR AND
|
December 20, 1996 |
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SYED MAJID ASHRAF NADVI Vs. DISTRICT INSPECTOR OF SCHOOLS BARABANKI
|
July 3, 1996 |
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SYNDICATE BANK Vs. HAND TOOLS INDIA
|
July 2, 1996 |
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SYNTHETICS AND CHEMICALS LTD Vs. COMMR OF C EX APPEALS
|
December 20, 1996 |
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T RAMESHWAR Vs. STATE OF U P
|
November 7, 1996 |
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TAJ AND Vs. STATE OF UTTAR PRADESH
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August 5, 1996 |
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TALAT FATIMA HASAN Vs. HIS HIGHNESS NAWAB SYED MURTAZA ALI KHAN SAHIB BAHADUR
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July 31, 1996 |
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TARA DEVI Vs. MUKHYA CHIKITSA ADHIKARI
|
August 7, 1996 |
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TATA OIL MILLS CO LTD Vs. STATE OF U P
|
July 24, 1996 |
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Tebariwal Trading Co. and Ors. Vs. State of U.P.& Ors.
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April 13, 1996 |
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TEHRI HYDRO DEVELOPMENT CORPORATION TEHRI GARHWAL Vs. INDER SINGH
|
May 10, 1996 |
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TEJ BAHADURYADAV Vs. UNION OF INDIA
|
September 2, 1996 |
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TEJ PAL Vs. XXIIND ADDITIONAL DISTRICT JUDGE
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August 5, 1996 |
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TEJ PAL SINGH Vs. INSPECTOR GENERAL OF REGISTRATION U P ALLAHABAD
|
August 7, 1996 |
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TEJ PAL SINGH Vs. STATE OF U P
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September 6, 1996 |
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TEJINDER KAUR Vs. INDER PAL SINGH
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August 2, 1996 |
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TEJPAL GUPTA Vs. REGISTRAR CO OPERATIVE SOCIETIES U P LUCKNOW
|
December 3, 1996 |
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TERHAI Vs. ADDL COLLECTOR ADMINISTRATION AZAMGARH
|
September 3, 1996 |
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THAKUR CHARNAR BINDU YOGAL JODI SHRI GOKUL NATHIJI Vs. IIIRD ADDL DISTRICT JUDGE MATHURA
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October 1, 1996 |
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THAKUR MADAN MOHAN LALJI GOPAL LAL ALIAS THAKURJI MADAN MOHANJI BIRAJMAN MANDIR Vs. PRAKASH CHANDRA
|
May 1, 1996 |
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THAKUR PRASAD Vs. FIRST ADDITIONAL DISTRICT JUDGE GONDA
|
December 2, 1996 |
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THAKUR SHER SINGH Vs. VIJAY KUMAR SINGH
|
August 2, 1996 |
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THE MANAGER, BHARTI SHISHU MANDIR K.G. SCHOOL AND OTHERS Vs. THE ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
July 5, 1996 |
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TILAK RAJ Vs. IIIRD ADDITIONAL DISTRICT JUDGE, SAHARANPUR
|
February 19, 1996 |
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TIN MANUFACTURING CO OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1996 |
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TIRATH PRASAD Vs. THE DY. DIRECTOR OF CONSOLIDATION, GORAKHPUR AND O
|
December 11, 1996 |
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TIRPUTI PLYWOOD PRODUCT P LIMITED Vs. PRADESHIK INDUSTRIAL INVESTMENT CORPORATION OF UTTAR PRADESH
|
October 10, 1996 |
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TRAFFIC CONTROL IN CITY OF ALLAHABAD Vs. STATE OF U P
|
November 1, 1996 |
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TRIBHUWAN PRASAD Vs. DY DIRECTOR OF EDUCATION 1ST VII REGION GORAKHPUR
|
January 16, 1996 |
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TRILOK CHANDRA Vs. RENT CONTROL AND EVICTION OFFICER
|
July 25, 1996 |
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TRILOKI NATH S T O GRADE II CHECK POST DRUMMOND GANJ MIRZAPUR Vs. STATE OF U P
|
December 20, 1996 |
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TRILOKI NATH TRIPATHI Vs. REGIONAL ADMINISTRATIVE COMMITTEE U P PRIMARY AGRICULTURAL COOPERATIVE SOCIETIES GORAKHPUR
|
July 3, 1996 |
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TRIVENI ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
|
May 15, 1996 |
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TULAL SINGH GANGWAR Vs. MANAGER COMMITTEE OF MANAGEMENT SHRI RAM MUNICIPAL INTER
COLLEGE PILIBHIT
|
September 23, 1996 |
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U P AVAS EVAM VIKAS PARISHAD Vs. COLLECTOR KANPUR NAGAR
|
September 12, 1996 |
|
U P CO-OPERATIVE SPINNING MILLS LTD Vs. STATE OF U P
|
April 16, 1996 |
|
U P ENGINEER S ASSOCIATION D O I KANPUR Vs. STATE OF U P
|
January 5, 1996 |
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U P FINANCIAL CORPN EMPLOYEES ASSOCIATION KANPUR Vs. U P FINANCIAL CORPN KANPUR
|
August 12, 1996 |
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U P LABOUR ENFORCEMENT OFFICERS ASSOCIATION Vs. STATE OF U P
|
September 9, 1996 |
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U P PASI JAGRITI MANDAL LUCKNOW Vs. DEVI DAYAL CHAUHAN
|
August 22, 1996 |
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U P RAJKIYA NIRMAN NIGAM LTD Vs. SANTOSH KUMAR SRIVASTAVA
|
May 24, 1996 |
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U P S E B LUCKNOW Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1 U P ALLD
|
March 22, 1996 |
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U P STATE ELECTRICITY BOARD Vs. P O LABOUR COURT
|
April 19, 1996 |
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U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT MEERUT
|
May 16, 1996 |
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U P STATE ELECTRICITY BOARD LUCKNOW Vs. LAXML NARAIN
|
August 23, 1996 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
May 16, 1996 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRA PAL SINGH
|
May 16, 1996 |
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U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. STATE OF U P
|
May 24, 1996 |
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U P STATE SPINNING MILLS CO NO II LTD Vs. LABOUR COURT ALLAHABAD
|
May 3, 1996 |
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U P STATE SUGAR CORPN LTD Vs. DEPUTY LABOUR COMMISSIONER
|
April 22, 1996 |
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U P STATE TEXTILE CORPORATION SPINNING MILLS JHANSI Vs. STATE OF U P
|
September 9, 1996 |
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U P TRADE UNION CONGRESS HOSPITAL ROAD RENUKOT MIRZAPUR Vs. LABOUR COURT ALLAHABAD
|
May 23, 1996 |
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U.P. STATE CEMENT CORPN. LTD. AND ORS. Vs. CEGAT AND ORS.
|
October 17, 1996 |
|
U.P.State Road Transport Corporation,Lucknow and Anr. Vs. State of U.P.& Ors.
|
May 24, 1996 |
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U.P.State Sugar Corporation Ltd. Vs. A.T.V.Projects India Ltd.and Others
|
November 13, 1996 |
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UDAI BHAN KARWARIA Vs. STATE OF U P
|
September 26, 1996 |
|
UDAI BHAN SINGH Vs. STATE OF U P
|
November 6, 1996 |
|
UDAI NATH Vs. VITH ADDITIONAL DISTRICT JUDGE
|
April 11, 1996 |
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UDAI RARN Vs. STATE OF U P
|
May 2, 1996 |
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UMA KANT PANDEY Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE
|
May 24, 1996 |
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UMA KANT TRIPATHI Vs. STATE OF U P
|
January 12, 1996 |
|
UMA RANI MISRA Vs. COMMITTEE OF MANAGEMENT VAIDIK KANYA PATHSHALA INTER COLLEGE LUCKNOW
|
September 20, 1996 |
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UMA SHANKER Vs. P. RAJAGOPALACHARI
|
May 24, 1996 |
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UMA SHANKER Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD
|
December 5, 1996 |
|
UMA SHANKER SAHU Vs. U P KHADI AND VILLAGE INDUSTRIES BOARD KANPUR
|
November 20, 1996 |
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UMA SHANKER SAHU Vs. U P KHADI AND VILLAGE INDUSTRIES BOARD KANPURANDANR
|
January 11, 1996 |
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UMESH CHANDRA Vs. LAKSHMAN BABOO SADH
|
July 16, 1996 |
|
UNION OF INDIA Vs. JOGINDER SINGH BHASIN
|
April 12, 1996 |
|
UNION OF INDIA Vs. MAHESH PRASAD
|
October 16, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. WORKMENS COMPENSATION COMMISSIONER
|
January 17, 1996 |
|
UNITED TRACTORS Vs. STATE OF UTTAR PRADESH
|
July 2, 1996 |
|
UPADHYA AND CO. Vs. STATE OF U.P.
|
May 3, 1996 |
|
UPENDRA NATH TRIPATHI Vs. BANS GOPAL
|
September 13, 1996 |
|
URMILA JINDAL Vs. REGISTRAR COMPANIES U P KANPUR
|
June 4, 1996 |
|
USHA BREECO LIMITED HARDWAR Vs. COMMISSIONER OF ENTERTAINMENT TAX U P LUCKNOW
|
November 28, 1996 |
|
USHA JAIN Vs. ADDL DISTRICT MAGISTRATE HARIDWAR
|
December 16, 1996 |
|
USHA SINGH Vs. KAMLA DEVI
|
January 31, 1996 |
|
UTILITY EQUIPMENT AND MANAGEMENT PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
December 18, 1996 |
|
UTTAR PRADESH EXCISE SUBORDINATE OFFICES MINISTERIAL ASSOCIATION Vs. U P PUBLIC SERVICE COMMISSION
|
November 20, 1996 |
|
UTTAR PRADESH FINANCIAL CORPORATION Vs. A S SOLVENT EXTRACTION PVT LTD
|
November 28, 1996 |
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UTTAR PRADESH SEEDS AND TARAI DEVELOPMENT CORPORATION LTD Vs. MISHRA AND COMPANY AND ANOTHER
|
April 30, 1996 |
|
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
|
April 22, 1996 |
|
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL I
|
January 12, 1996 |
|
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
|
November 7, 1996 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. STATE OF U P
|
December 5, 1996 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
May 16, 1996 |
|
UTTAR PRADESH STATE TEXTILE CORPORATION SPINNING MILLS Vs. STATE OF U P
|
December 17, 1996 |
|
UTTARAKHAND SANGHARSH SAMITI Vs. STATE OF U P
|
February 9, 1996 |
|
V K BAINS Vs. VIIITH ADDL DISTRICT JUDGE KANPUR NAGAR
|
August 13, 1996 |
|
V K SHUKLA Vs. STATE OF U P
|
September 20, 1996 |
|
V N MITTAL Vs. STATE OF U P
|
February 5, 1996 |
|
VAQIL MISHRA Vs. DISTRICT ADMINISTRATIVE COMMITTEE U P CO OPERATIVE SOCIETIES CENTRALISED SERVICE GORAKHPUR
|
May 24, 1996 |
|
VASUKIBALA DEVI Vs. STATE
|
July 5, 1996 |
|
VED PRAKASH Vs. IST ADDL DISTRICT JUDGE FAIZABAD
|
March 29, 1996 |
|
VED PRAKASH KARNWAL Vs. STATE OF U P
|
December 19, 1996 |
|
VED RANI DIWAN Vs. VIIITH ADDL D J GHAZIABAD
|
February 28, 1996 |
|
VEDIC VIDYA SABHA AND ANR. Vs. THE STATE OF U.P. AND ORS.
|
February 28, 1996 |
|
VEENA MATHUR Vs. ANIL AGARWAL
|
September 10, 1996 |
|
VEER SINGH Vs. STATE OF U.P.
|
January 9, 1996 |
|
VIBHA SHARMA Vs. SAROJ
|
September 4, 1996 |
|
VICTOR SINGH CHAUHAN Vs. DISTRICT JUDGE DEHRADUN
|
September 20, 1996 |
|
VIDAY NAND SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
|
October 11, 1996 |
|
VIDYA PRASAD SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
May 13, 1996 |
|
VIJAI BAHADUR ALIAS VIJAI Vs. STATE
|
May 17, 1996 |
|
VIJAI BAHADUR SINGH Vs. STATE OF U P
|
February 23, 1996 |
|
VIJAI BAHADUR SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION DEORIA
|
February 14, 1996 |
|
VIJAI BAHADUR SINGH Vs. STATE OF U P
|
February 19, 1996 |
|
VIJAI BAHADUR SINGH Vs. STATE
|
April 5, 1996 |
|
Vijai Gautam Vs. District Judge,Bulandshahr and Others
|
April 11, 1996 |
|
VIJAI KUMAR AND AM Vs. U P STATE CEMENT CORPORATION LTD
|
November 22, 1996 |
|
VIJAI KUMAR JAISWAL Vs. STATE OF U P
|
June 5, 1996 |
|
VIJAI PRAKASH Vs. STATE OF U P AND ORS
|
August 20, 1996 |
|
VIJAI SHANKAR SAINI Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
December 6, 1996 |
|
VIJAI SINGH Vs. STATE OF U P
|
June 10, 1996 |
|
VIJAY BHAN SINGH Vs. DISTRICT JUDGE SULTANPUR
|
September 26, 1996 |
|
VIJAY FERTILIZERS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
|
March 26, 1996 |
|
VIJAY KUMAR MEHTA Vs. REGISTRAR B H U VARANASI
|
January 9, 1996 |
|
VIJAY KUMAR MISRA Vs. STATE BANK OF INDIA
|
November 1, 1996 |
|
VIJAY KUMAR SINGH Vs. NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ANR.
|
October 16, 1996 |
|
VIJAY KUMAR SINGHAL Vs. U P STATE ROAD TRANS CORPORATION
|
January 17, 1996 |
|
VIJAY SHANKAR AND ANOTHER Vs. THE SENIOR SUPERINTENDENT OF POLICE, GORAKHPUR AND OTHERS
|
April 2, 1996 |
|
Vijay Singh Vs. State of U.P.& Ors.
|
February 19, 1996 |
|
VIKRAM CEMENT PVT LTD Vs. CEGAT
|
November 20, 1996 |
|
VIKRAMADITYA PANDEY Vs. INDUSTRIAL TRIBUNAL II
|
May 9, 1996 |
|
VINAI PAL Vs. STATE OF U P
|
February 13, 1996 |
|
VINAY KUMAR Vs. STATE OF U P
|
December 23, 1996 |
|
VINAY KUMAR JAISWAL Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1996 |
|
VINEET KUMAR SINGH Vs. STATE OF U P
|
December 10, 1996 |
|
VINEETA TIWARI Vs. DIRECTOR OF EDUCATION U P LUCKNOW
|
November 20, 1996 |
|
VINOD Vs. STATE OF U P
|
November 4, 1996 |
|
VINOD KUMAR SINGH Vs. D I O S FARRUKHABAD
|
May 15, 1996 |
|
VIRENDRA KUMAR GUPTA Vs. MEENA
|
April 19, 1996 |
|
VIRENDRA NATH RAI Vs. STATE OF U P
|
September 13, 1996 |
|
VIRENDRA SAHNEY Vs. DIST OFFICER
|
August 5, 1996 |
|
VIRENDRA SAHNEY Vs. DISTRICT OFFICER COLLECTOR MAU
|
May 8, 1996 |
|
VIRENDRA SINGH KUSHWAHA Vs. ADDL D J AGRA
|
March 27, 1996 |
|
VIRENDRA SINGH RANA Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD
|
March 21, 1996 |
|
VISHMILLAH BEGUM Vs. STATE OF U P
|
September 4, 1996 |
|
VISHNU AGARWAL Vs. STATE OF U P
|
December 20, 1996 |
|
VISHNU KUMAR BAGHEL Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1996 |
|
VISHNU NARAIN GUPTA Vs. STATE OF U P
|
June 10, 1996 |
|
VISHNU PRABHAKAR MISHRA Vs. STATE OF U P
|
April 26, 1996 |
|
Vishwakarma Vs. State of U.P.& Ors.
|
April 13, 1996 |
|
VISHWANATH JUNJHUNWALA Vs. STATE OF U P
|
May 24, 1996 |
|
VISHWAS AGARWAL Vs. UNIVERSITY OF ALLAHABAD
|
January 4, 1996 |
|
VLJAY KUMAR SHUKLA Vs. STATE OF U P
|
October 8, 1996 |
|
VRINDA GUJARATI Vs. BAREILLY DEVELOPMENT AUTHORITY
|
May 14, 1996 |
|
WAF ALALAULAD Vs. SUNDARDAS DAULATRAM AND SONS
|
March 13, 1996 |
|
WAHID HUSAIN Vs. STATE OF U P
|
December 9, 1996 |
|
WASI ANSARI Vs. STATE OF U P
|
August 21, 1996 |
|
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P
|
December 11, 1996 |
|
WILLARD STORAGE BATTERIES LTD Vs. CEGAT
|
April 9, 1996 |
|
WILLIAM DE NOROHHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 9, 1996 |
|
WING COMMANDER C L ANAND Vs. U P AVAS VIKAS PARISHAD LUCKNOW
|
October 4, 1996 |
|
YAD RAM Vs. SEEMA DEVI
|
August 5, 1996 |
|
YASHODA DEVI Vs. ADDL. DISTRICT JUDGE
|
January 10, 1996 |
|
YASHPAL KOHLI Vs. STATE OF U P
|
February 5, 1996 |
|
YASHPAL SINGH MALIK Vs. STATE OF U P
|
November 4, 1996 |
|
YOGENDRA KUMAR Vs. DISTT INSPECTOR OF SCHOOLS MEERUT
|
November 1, 1996 |
|
YOGENDRA SARAN SHARMA Vs. MANAGING COMMITTEE JAGAT SINGH INTER COLLEGE WAHARAHPUR DIST BULANDSHAHR
|
November 15, 1996 |
|
YOGESH KUMAR RAI Vs. SHYAM KARTIK SINGH
|
October 9, 1996 |
|
YOGESH SRIVASTAVA Vs. STATE OF U P
|
June 18, 1996 |
|
ZAFAR AHMAD AHRARI Vs. STATE OF U P
|
March 20, 1996 |
LOGIN