|
ABDUL Vs. STATE OF UTTAR PRADESH
|
May 3, 1995 |
|
ABDUL ALIM Vs. D J JHANSI
|
April 17, 1995 |
|
ABDUL AZIZ Vs. STATE OF U P
|
July 19, 1995 |
|
ABDUL GAFFAR Vs. D D C BASTI
|
July 24, 1995 |
|
ABDUL HAQ Vs. STATE OF U P
|
March 27, 1995 |
|
ABDUL MASHQOOR KHAN Vs. PASSENGER TAX OFFICER MORADABAD
|
March 7, 1995 |
|
ABDUL RAHIM Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
February 3, 1995 |
|
ABHIRAM KULSHRESHTHA Vs. VICE CHANCELLOR AGRA UNIVERSITY AGRA
|
April 18, 1995 |
|
ACHCHEY LAL Vs. ASSTT DIRECTOR OF CONSOLIDATION GORAKHPUR
|
February 7, 1995 |
|
ADARSH SHIKSHA SAMITI PUBLIC JUNIOR HIGH SCHOOL BIJNOR Vs. DISTT BASIC EDUCATION OFFICER BIJNOR
|
October 31, 1995 |
|
AFZAL Vs. IX ADDL. DISTRICT JUDGE
|
July 10, 1995 |
|
AGARWAL STEEL INDUSTRIES Vs. COMMR A CUS AND C EX
|
November 21, 1995 |
|
AGRA BEVERAGES CORPORATION PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 17, 1995 |
|
AGRA ICE FACTORY AND COLD STORAGE Vs. STATE OF U P AND ORS
|
August 23, 1995 |
|
AGRA ICE FACTORY AND COLD STORAGE AGRA Vs. STATE OF U P
|
August 3, 1995 |
|
AGRA TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
September 6, 1995 |
|
AGRAWAL OIL MILLS Vs. SALES TAX OFFICER
|
September 13, 1995 |
|
AHMAD HASAN Vs. JAI PRAKASH
|
September 29, 1995 |
|
AHMAD MUSTAFA KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS
|
April 4, 1995 |
|
AHMED ALI KHAN Vs. D I O S BULANDSHAHR
|
August 16, 1995 |
|
AJAB SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION SAHARANPUR
|
September 11, 1995 |
|
AJAI BINDAL Vs. PRASHANT GUPTA
|
October 19, 1995 |
|
AJAI KUMAR ALIAS ANJA Vs. STATE OF U P
|
June 5, 1995 |
|
AJAI PAL SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI FIROZABAD
|
July 17, 1995 |
|
AJAI PAL SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI
|
July 13, 1995 |
|
AJANTA GLASS WORKS Vs. STATE OF U P
|
May 4, 1995 |
|
AJAY K. PANDEY Vs. STATE OF U.P.
|
February 15, 1995 |
|
AJAY PRATAP SINGH Vs. STATE OF U P
|
March 8, 1995 |
|
AJIT KUMAR BAJPAI Vs. STATE OF U P
|
May 4, 1995 |
|
AJIT KUMAR SRIVASTAVA Vs. DISTT DEVELOPMENT OFFICER BALLIA
|
December 11, 1995 |
|
AJODHYA PRASAD Vs. STATE OF U P
|
August 3, 1995 |
|
AJODHYA PRASAD AND OTHERS Vs. ADDL. CIVIL JUDGE, MORADABAD AND OTHERS
|
September 6, 1995 |
|
AKHILESH KUMAR MISRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
|
January 6, 1995 |
|
AKHILESH KUMAR PURWAR Vs. SPL. JUDGE (E.C. ACT) BANDA AND OTHERS
|
September 4, 1995 |
|
AKHILESH NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1995 |
|
AKHTAR ALI AND ANOTHER Vs. ROSHAN LAL AND ANOTHER
|
May 26, 1995 |
|
ALGOO Vs. D D C JAUNPUR
|
May 5, 1995 |
|
ALI AHMAD Vs. STATE OF UTTAR PRADESH
|
February 7, 1995 |
|
ALI RAZA KHAN Vs. BOARD OF REVENUE U P ALLD
|
October 16, 1995 |
|
ALLAH BUX Vs. IST ADDITIONAL DISTRICT JUDGE
|
January 4, 1995 |
|
ALLAH MOHAR Vs. NIAZ MOHAMMAD
|
November 1, 1995 |
|
ALLAHABAD DEVELOPMENT AUTHORITY Vs. IKHLAQUE HUSAIN
|
May 30, 1995 |
|
ALLAHABAD DISTRICT CO OPERATIVE BANK LTD Vs. LALJI SRIVASTAVA
|
November 15, 1995 |
|
ALLAHABAD MINI TRANSPORT TAXI OWNER ASSOCIATION Vs. D M ALLD
|
January 6, 1995 |
|
ALLEN BRADELY INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 21, 1995 |
|
ALLOY STEEL FORGINGS P LTD Vs. ASSTT COLLECTOR C EX
|
February 10, 1995 |
|
ALMORA MAGNESITE LIMITED Vs. DEOKI DEVI
|
October 16, 1995 |
|
ALOK Vs. XITH ADDL D J MEERUT
|
November 23, 1995 |
|
ALPHA CHEM Vs. STATE OF U P
|
March 10, 1995 |
|
AMAR MATH GUPTA Vs. STATE PUBLIC SERVICE TRIBUNAL
|
November 10, 1995 |
|
AMAR NATH MEHROTRA Vs. IIIRD A D J ALLAHABAD
|
January 13, 1995 |
|
AMAR NATH MEHROTRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
January 3, 1995 |
|
AMAR NATH SHUKLA Vs. ASSTT DISTRICT INSPECTOR OF SANSKRIT SCHOOLS
|
July 27, 1995 |
|
AMAR SINGH Vs. STATE OF U P
|
October 31, 1995 |
|
AMAR SINGH RATHOR Vs. STATE OF U P
|
September 14, 1995 |
|
AMARAWATI Vs. STATE OF UTTAR PRADESH
|
July 25, 1995 |
|
AMIT KUMAR SRIVASTAVA Vs. KASHI VIDYAPITH
|
September 4, 1995 |
|
AMOD KUMAR TRIPATHI Vs. RAJ LUXMI
|
September 1, 1995 |
|
AMRIT LAL Vs. STATE OF U P
|
May 8, 1995 |
|
AMRITA DEVI Vs. S K SRIVASTAVA
|
November 28, 1995 |
|
ANAND BALA BHUSHAN Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1995 |
|
ANAND KUMAR PANDEY Vs. VINOD KUMAR SRIVASTAVA
|
September 19, 1995 |
|
ANAND PRAKASH GUPTA Vs. CHIEF JUDICIAL MAGISTRATE
|
August 4, 1995 |
|
ANAND PRAKASH MISHRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
August 16, 1995 |
|
ANAND PREKASH MISRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
|
August 6, 1995 |
|
ANGLO FRENCH DRUG COMPANY EASTERN LTD Vs. STATE OF U P
|
June 26, 1995 |
|
ANIL KUMAR Vs. SONPAL
|
August 28, 1995 |
|
ANIL KUMAR Vs. STATE OF U P
|
January 6, 1995 |
|
ANIL KUMAR GUPTA Vs. VITH ADDL D J KANPUR
|
April 4, 1995 |
|
ANIL KUMAR MISHRA Vs. UNION OF INDIA
|
December 8, 1995 |
|
ANIL KUMAR RAI Vs. ALLAHABAD UNIVERSITY
|
May 3, 1995 |
|
ANIL KUMAR SINGH Vs. IXTH ADDL. DISTRICT JUDGE
|
July 17, 1995 |
|
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
|
September 22, 1995 |
|
ANJU KULSHRESHTHA Vs. HARVIJAI SINGH
|
March 23, 1995 |
|
ANOOP KUMAR SRIVASTAVA Vs. DIRECTOR KAMLA NEHRU INSTITUTE OF TECHNOLOGY
|
October 31, 1995 |
|
ANSAR Vs. STATE
|
March 8, 1995 |
|
ANUGRAH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
|
September 5, 1995 |
|
ANURAG ENTERPRISES Vs. STATE OF U P
|
July 28, 1995 |
|
ANWAAR AHMAD Vs. SABIDA
|
August 8, 1995 |
|
APARNA JHA Vs. B H U VARANASI
|
May 5, 1995 |
|
APARNA SACHAN Vs. CHANCELLOR KANPUR UNIVERSITY
|
October 12, 1995 |
|
AQEELA KAMAL Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
January 17, 1995 |
|
AQUILA SARFARAZ Vs. TAUFIQ AHMAD NIZAMI
|
February 13, 1995 |
|
ARTI PANCHPURI Vs. DEENA NATH
|
January 16, 1995 |
|
ARUGRAH NARAYAN SINGH Vs. STATE OF U P
|
September 5, 1995 |
|
ARUN KUMAR SRIVASTAVA Vs. VTH ADDL. DISTRICT JUDGE
|
August 14, 1995 |
|
ARUNA DEVI Vs. COMPETENT AUTHORITY
|
July 27, 1995 |
|
ARUNA GHOSH Vs. STATE OF U P
|
February 8, 1995 |
|
ARVIND KUMAR VERMA Vs. SUMAN
|
February 24, 1995 |
|
ARVIND MISHRA Vs. ZILA NIBANDHAK AZAMGARH
|
February 3, 1995 |
|
ASHA DEVI Vs. DIRECTOR OF BASIC EDUCATION ALLD
|
January 2, 1995 |
|
ASHA DEVI Vs. SPECIAL JUDGE VARANASI
|
November 24, 1995 |
|
ASHA SHARMA Vs. JUDGE
|
February 22, 1995 |
|
ASHOK CHANDRA Vs. STATE OF U P
|
January 3, 1995 |
|
ASHOK KUMAR Vs. STATE OF U P
|
July 6, 1995 |
|
ASHOK KUMAR ALIAS ASHOK CHANDRA Vs. STATE OF U P
|
August 4, 1995 |
|
ASHOK KUMAR DHIMAN Vs. SMT. CHANDRAWATI MEHTA
|
September 25, 1995 |
|
ASHUTOSH KUMAR GUPTA Vs. NAGAR PALIKA SAMTHAR JHANSI
|
July 18, 1995 |
|
ASHUTOSH SRIVASTAVA Vs. STATE OF U P
|
July 27, 1995 |
|
ASHWANI KUMAR TIWARI Vs. PRITHAVI NATH TIWARI
|
April 7, 1995 |
|
ASLAM Vs. STATE OF U P
|
February 13, 1995 |
|
ASSOCIATED SWITCH GEAR PVT LTD Vs. CEGAT
|
February 16, 1995 |
|
ASSOCIATED SWITCH GEARS PVT LTD Vs. CEGAT
|
January 10, 1995 |
|
ATIBAL SINGH Vs. STATE OF U P
|
January 17, 1995 |
|
ATIK AHMAD Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
|
November 15, 1995 |
|
ATIQ AHMAD Vs. CHIEF MINISTER U P
|
July 18, 1995 |
|
AUTAR Vs. STATE OF U P
|
April 13, 1995 |
|
AVINASH HAJELA Vs. U P S E B LUCKNOW
|
November 8, 1995 |
|
AWADH NARAIN TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
May 24, 1995 |
|
AWADHESH KUMAR MISHRA Vs. UNION OF INDIA
|
January 23, 1995 |
|
AWDESH SINGH Vs. D I O S DEORIA
|
December 11, 1995 |
|
AYODHYA DAS Vs. PRESCRIBED AUTHORITY
|
November 29, 1995 |
|
AYODHYA NATH Vs. STATE
|
April 17, 1995 |
|
AYODHYA PRASAD PANDEY Vs. STATE OF U P
|
May 2, 1995 |
|
AYODHYA PRASAD SHUKLA Vs. STATE OF U P
|
August 24, 1995 |
|
AZAD TOBACCO FACTORY P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1995 |
|
AZEEM Vs. IVTH ADDL. DISTRICT JUDGE
|
December 14, 1995 |
|
AZIM KHAN Vs. NAJUK BE
|
July 4, 1995 |
|
AZIZUR RAHMAN Vs. SALAMAT KHAN
|
February 14, 1995 |
|
B D A LIMITED Vs. STATE OF U P
|
March 2, 1995 |
|
B G YADAV Vs. VICE CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIC VISHWAVIDYALAYA
|
November 23, 1995 |
|
B S RAJPUT PROF Vs. CHANCELLOR H N BAHUGUNA GARHWAL UNIVERSITY SRINAGAR GARHWAL AND
ANOTHER
|
May 9, 1995 |
|
B.S.M.Samiti (Mahasabha) Roorkea and Another Vs. District Magistrate,Haridwar and Another
|
July 10, 1995 |
|
BABU Vs. STATE
|
October 12, 1995 |
|
BABU LAL Vs. COLLECTOR VARANASI
|
October 19, 1995 |
|
BABU LAL AND OTHERS Vs. STATE
|
September 27, 1995 |
|
BABU LAL KUSHWAHA Vs. STATE OF U P
|
May 25, 1995 |
|
BABU NANDAN UPADHYAYA Vs. D D C VARANASI
|
July 28, 1995 |
|
BABU RAM ALIAS BABU LAL Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE
|
August 31, 1995 |
|
BABUA TIWARI Vs. STATE OF U P
|
June 26, 1995 |
|
BABULAL Vs. COLLECTOR AGRA
|
August 16, 1995 |
|
BABULAL COAL DEPOT VARANASI Vs. STATE OF U P
|
July 5, 1995 |
|
BACHCHAN PANDIT Vs. STATE OF UTTAR PRADESH
|
August 22, 1995 |
|
BADLU RAM Vs. UNION BANK OF INDIA
|
October 31, 1995 |
|
BADLU RAM Vs. STATE OF U P
|
May 4, 1995 |
|
BADRI Vs. STATE OF U P
|
April 20, 1995 |
|
BADRI AND ANR Vs. STATE OF UTTAR PRADESH
|
April 20, 1995 |
|
BAHAUDDIN Vs. STATE OF U P
|
April 6, 1995 |
|
BAL KISHAN Vs. STATE BANK OF PATIALA
|
February 8, 1995 |
|
BAL KISHAN AGARWAL GLASS INDS PVT LTD Vs. CEGAT
|
July 12, 1995 |
|
BAL KRISHNA ARORA Vs. CIVIL JUDGE AGRA
|
October 16, 1995 |
|
BAL KRISHNA BANSAL Vs. STATE OF U P
|
August 23, 1995 |
|
BALAKDAS AND OTHERS Vs. RAGHUVIR DAYAL AND ANOTHER
|
March 24, 1995 |
|
BALBIR Vs. STATE OF UTTAR PRADESH
|
February 28, 1995 |
|
BALBIR SINGH Vs. STATE OF U P
|
November 27, 1995 |
|
BALRAJ CHIBBAR Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
May 9, 1995 |
|
BALRAM SINGH Vs. STATE OF U P
|
December 7, 1995 |
|
BALVEER SINGH Vs. STATE OF U P
|
November 10, 1995 |
|
BALVIR SINGH Vs. DIRECTOR ANIMAL HUSBANDARY, LUCKNOW AND OTHERS
|
October 11, 1995 |
|
BALWANT SAINI Vs. D J MAINPURI
|
May 25, 1995 |
|
BALWANT SINGH Vs. STATE OF U P
|
September 4, 1995 |
|
BAMDEO UPADHYA Vs. KSHETRIYA SHRI GANDHI ASHRAM BALLIA
|
May 2, 1995 |
|
BANARSI DAS Vs. STATE OF U P
|
December 5, 1995 |
|
BANARSI S/O RAM ADHAR Vs. STATE OF U.P
|
February 28, 1995 |
|
BARAN SINGH Vs. STATE
|
October 12, 1995 |
|
BASANT KUMAR Vs. UNIVERSITY OF ALLAHABAD
|
February 16, 1995 |
|
BASANT LAL Vs. STATE OF UTTAR PRADESH
|
February 8, 1995 |
|
BASHESHWAR DAYAL Vs. STATE OF U P
|
September 18, 1995 |
|
BATA INDIA LTD. Vs. PRESCRIBED AUTHORITY, MUNSIF, HATHRAS AND OTHERS
|
April 24, 1995 |
|
BAUL Vs. PARASU RAM DUBEY
|
July 27, 1995 |
|
BAVINDRA SINGH Vs. SUPTD OF POLICE BANDA
|
March 7, 1995 |
|
BDA LIMITED Vs. STATE OF UTTAR PRADESH
|
March 2, 1995 |
|
BECHAN PRASAD AND OTHERS Vs. XITH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
|
March 1, 1995 |
|
BHAGVAN DEAN Vs. STATE OF U.P. & ORS.
|
March 8, 1995 |
|
BHAGWAN DAS Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN
|
November 13, 1995 |
|
BHAGWAN DAS Vs. STATE OF UTTAR PRADESH
|
July 11, 1995 |
|
BHAGWAN DAS GUPTA Vs. COMMISSIONER ENTERTAINMENT TAX U P
|
February 2, 1995 |
|
BHAGWAN DEEN Vs. COMMISSIONER KANPUR DIVISION KANPUR
|
August 11, 1995 |
|
BHAGWAN HIRE PURCHASE P LTD Vs. ASSOCIATED CEMENT TRADERS
|
November 24, 1995 |
|
BHAGWAN SINGH Vs. STATE OF U P
|
November 24, 1995 |
|
BHAGWANT DIN Vs. STATE OF U P
|
February 17, 1995 |
|
BHAGWATI PRASAD Vs. STATE OF U P
|
March 7, 1995 |
|
BHAGWATI PRASAD AND OTHERS Vs. SIIMATI ZARINA AYASHA AND OTHERS
|
February 8, 1995 |
|
BHAGWATI PRASAD PANDEY Vs. STATE OF U P
|
July 12, 1995 |
|
BHAGWATI PRASAD SRIVASTAVA Vs. G M U P STATE CEMENT CORPORATION LTD
|
March 27, 1995 |
|
BHAGWATI PRASAD TEWARI Vs. UNION OF INDIA UOI
|
September 12, 1995 |
|
BHAIRAV DUTT SHARMA Vs. STATE OF U P
|
November 10, 1995 |
|
BHAIRAV DUTT SHARMA Vs. STATE OF U P AND ORS
|
November 11, 1995 |
|
BHANU PRATAP SINGH Vs. DY DIRECTOR OF EDUCATION IV REGION ALLD
|
March 6, 1995 |
|
BHARAT BAJAJ Vs. STATE OF U P
|
January 31, 1995 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
August 24, 1995 |
|
BHARAT LAL Vs. STATE OF U P
|
November 23, 1995 |
|
BHARDWAJ MEDICAL CENTRE Vs. NOIDA AUTHORITY AT NOIDA SECTOR 6
|
July 17, 1995 |
|
BHERTONDU CHATURVEDI Vs. STATE OF U P
|
April 18, 1995 |
|
BHIM SEN Vs. STATE OF U P
|
August 17, 1995 |
|
BHIMSEN KATHURIYA Vs. DISTRICT JUDGE, JHANSI AND OTHERS
|
September 6, 1995 |
|
BHOLA NATH Vs. MOHAMMAD IBRAHIM
|
May 19, 1995 |
|
BHOTI DEVI Vs. DULECHA
|
November 29, 1995 |
|
BHRIGUNATH Vs. PARMESHWAR
|
September 29, 1995 |
|
BHUPENDRA KUMAR VARSHNAY Vs. D I O S MATHURA
|
August 21, 1995 |
|
BIKANO AHMAD Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
February 21, 1995 |
|
BIRENDRA SINGH RAWAT Vs. OFFICE OF THE DIRECTOR ADMINISTRATOR MEDICAL HEALTH AND FAMILY PLANNING
|
March 10, 1995 |
|
BIRLA INSTITUTE OF TECHNOLOGY MESRA RANCHI Vs. YAMINI SHUKLA
|
November 1, 1995 |
|
BISHNU NARAIN ALIAS LAL JI AGRAWAL Vs. COLLR OF C EX
|
October 30, 1995 |
|
BISHWAMBHAR LAL Vs. STATE OF U P
|
May 18, 1995 |
|
BODH RAJ Vs. JOINT DIRECTOR OF CONSOLIDATION
|
September 22, 1995 |
|
BRIJ BEHARI CHITTORIA Vs. STATE OF U.P. AND OTHERS
|
February 15, 1995 |
|
BRIJ BHUSHAN MISRA Vs. DISTRICT BASIC SHIKSHA ADHIKARI ALLD
|
September 26, 1995 |
|
BRIJ GOPAL DWIVEDI Vs. KENDRIYA VIDYALAYA SANGATHAN
|
January 17, 1995 |
|
BRIJ LAL Vs. D D C VARANASI
|
September 11, 1995 |
|
BRIJ NANDAN SAHAI HAJELA Vs. IIIRD ADDL D J SHAHJAHANPUR
|
December 6, 1995 |
|
BRIJ RAJ SINGH Vs. NAGAR PALIKA BASTI
|
May 10, 1995 |
|
BRIJENDRA SINGH RAWAT Vs. U P PUBLIC SERVICE COMMISSION
|
September 28, 1995 |
|
BRITISH BOOK DEPOT LUCKNOW Vs. PRESCRIBED AUTHORITY LUCKNOW
|
September 20, 1995 |
|
C L AGRAWAL Vs. STATE OF U P
|
September 11, 1995 |
|
C O D CHHEOKI EMPLOYEES CO OPERATIVE SOCIETY LTD Vs. STATE OF U P
|
March 10, 1995 |
|
C.P. ARORA Vs. STATE OF U.P.
|
September 18, 1995 |
|
CAWNPORE ROLLING MILLS P LTD Vs. SUB DIVISIONAL OFFICER KANPUR
|
September 28, 1995 |
|
CHAITDI PRASAD SHARMA Vs. U P S E B MEERUT
|
February 24, 1995 |
|
CHAMAN JOSHI Vs. STATE OF U P
|
January 16, 1995 |
|
CHAMPARAN SUGAR CO LTD Vs. STATE OF ALLAHABAD
|
September 20, 1995 |
|
CHANDA Vs. STATE OF U P
|
September 4, 1995 |
|
CHANDA BAI Vs. SAIDA JAN
|
December 8, 1995 |
|
CHANDANI Vs. QAFIL
|
September 29, 1995 |
|
CHANDBIR SINGH Vs. STATE OF U P
|
April 25, 1995 |
|
CHANDO DEVI Vs. SURAJ KUMARI
|
December 8, 1995 |
|
CHANDOO Vs. STATE OF UTTAR PRADESH
|
December 11, 1995 |
|
CHANDOO Vs. STATE OF U P
|
December 2, 1995 |
|
CHANDRA Vs. VTH ADDL. DISTRICT JUDGE
|
July 13, 1995 |
|
CHANDRA BHAN Vs. STATE OF U P
|
May 2, 1995 |
|
CHANDRA BHAN SRIVASTAVA Vs. PREMA SRIVASTAVA
|
September 19, 1995 |
|
CHANDRA BHUSHAN MISRA Vs. D I O S DAORIA
|
February 24, 1995 |
|
CHANDRA KANTA JAWAHAR Vs. ADDL SESSIONS JUDGE KANPUR
|
July 19, 1995 |
|
CHANDRA PRAKASH TRIVEDI Vs. STATE OF UTTAR PRADESH
|
January 5, 1995 |
|
CHANDRA SEN Vs. STATE OF U P
|
May 10, 1995 |
|
CHANDRA SHEKHAR Vs. D I O S BASTI
|
March 1, 1995 |
|
CHANDRA SHEKHAR Vs. REGISTRAR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
|
October 31, 1995 |
|
CHANDRA SHEKHAR AND ANOTHER Vs. STATE OF U.P
|
October 27, 1995 |
|
CHANDRA VEER SINGH Vs. STATE OF U P
|
December 13, 1995 |
|
CHANDRAMA PRASAD Vs. D D C AZAMGARH
|
July 27, 1995 |
|
CHANDRAPAL Vs. BIBTA DEVI
|
April 24, 1995 |
|
CHANDRAPAL AND OTHERS Vs. STATE OF U.P
|
May 2, 1995 |
|
CHANDRAVIR Vs. STATE OF UTTAR PRADESH
|
March 9, 1995 |
|
CHARAN SINGH Vs. JAYA WATI
|
July 12, 1995 |
|
CHATAR SINGH Vs. STATE OF U P
|
August 24, 1995 |
|
CHATUR SINGH Vs. STATE OF U P
|
December 14, 1995 |
|
CHEDDA SINGH Vs. ADDL CIVIL JUDGE MORADABAD
|
September 6, 1995 |
|
CHETAN ATMA GOVIL Vs. R C AND E OFFICER SAHARANPUR
|
April 19, 1995 |
|
CHETAN ATMA GOVIL Vs. RENT CONTROL AND EVICTION OFFICER
|
May 9, 1995 |
|
CHETAN ATMA GOVILS Vs. RENT CONTROL AND EVICTION OFFICER SAHARANPUR
|
May 8, 1995 |
|
CHHATRU ALIAS KHATRU Vs. STATE OF U P
|
December 1, 1995 |
|
CHHIDDA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION DEORIA
|
November 2, 1995 |
|
CHHOTAI Vs. IIIRD ADDL D J JAUNPUR
|
March 29, 1995 |
|
CHHUTTAN Vs. STATE OF UTTAR PRADESH
|
July 14, 1995 |
|
CHINTAMANI DWIVEDI Vs. THE STATE OF U.P
|
November 14, 1995 |
|
CHIRANJI LAL Vs. STATE OF U P
|
February 24, 1995 |
|
CHOB SINGH Vs. D D C ETAH
|
April 24, 1995 |
|
CHUNBAD Vs. STATE OF U.P.
|
February 2, 1995 |
|
CHUTTAN Vs. STATE OF U P
|
July 14, 1995 |
|
COL GUR BUX SINGH CHAUHAN Vs. UNION OF INDIA
|
October 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PUNETHA K D AND SONS
|
October 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHAUDHARY AND CO
|
September 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVI JAIN SMT
|
September 26, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS CO LTD
|
September 25, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. TAHIR HUSSAIN
|
September 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
|
September 12, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR
|
August 24, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION FEDERATION
|
August 24, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. U P FINANCIAL CORPORATION
|
August 24, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI SMT
|
August 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. M M SUGAR MILLS P LTD
|
August 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. TARA CHAND SURAJ MAL
|
August 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD MILLING CO P LIMITED
|
August 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BRIGADIER B D KHURANA
|
August 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BANARSHI DAS KASHI PRASAD
|
August 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAM RATAN
|
August 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MITTAL K C
|
August 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD SAINT PAUL SOCIETY
|
August 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BALDEO JI MAHARAJ
|
August 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAMPUR INDUSTRIES LTD
|
July 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JANTA COLD STORAGE AND ALLIED INDUSTRIES
|
July 19, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JAGAT NARAIN CHANDU LAL
|
July 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND DINESH CHAND KATTHA AND ALLIED INDUSTRIES P LIMITED
|
July 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. GANPATI OIL INDUSTRIES
|
July 31, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BULANDSHAHR COUNTRY LIQUOR TRADERS
|
August 2, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD HUF
|
August 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPA MOHAN SMT
|
August 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CAPOORS HOTEL BAR AND RESTAURANT P LIMITED
|
August 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SHARVAN COLD STORAGE AND GENERAL MILLS
|
August 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SIMBHOLI SUGAR MILLS LIMITED
|
August 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KASHI PRASAD AND SONS
|
August 11, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PREM FAMILY PRIVATE SPECIFIC TRUST
|
August 7, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GOEL
|
December 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MALHOTRA COLD STORAGE AND FRUIT INDUSTRIES
|
November 30, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MITTAL H K
|
December 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KHEM CHAND AND SONS
|
December 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HARIJAN EVAM NIRBAL VARG AVAS NIGAM
|
December 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
|
December 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LORD GOVERDHAN DHARI P FAMILY TRUST
|
December 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MOTILAL JAIN
|
November 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAM JAS RAI ASKARAN DAS
|
November 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD CHEMICAL CO
|
November 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUKH DAYAL SOBH RAJ
|
November 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. VIDYA CHARAN
|
December 15, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MEGHDOOT HOTELS PRIVATE LIMITED
|
December 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SEDCO INTERNATIONAL S A
|
December 12, 1995 |
|
COMMISSIONER OF SALES TAX Vs. S S C A GLASS WORKS
|
August 4, 1995 |
|
COMMISSIONER OF SALES TAX U P Vs. MINIATURE BULB INDUSTRIES INDIA PVT LTD
|
July 24, 1995 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. C A GLASS WORKS
|
August 4, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. LAXMI PRASAD HUF
|
August 8, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. RASHMA GUPTA SMT
|
August 22, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. REHMAN H DR
|
August 22, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. ABDUL QAYYAM
|
September 7, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. SAIDUNNISA BEGUM MRS
|
December 11, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. DINA NATH JHUNJHUNWALA
|
November 14, 1995 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. KING PASTRY SHOP
|
November 22, 1995 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. SAURASHTRA CHEMICALS
|
October 12, 1995 |
|
COMMISSIONER SALES TAX U P LUCKNOW Vs. DOON ENGINEERING P LTD
|
July 13, 1995 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. INDIAN ALUMINIUM CABLE CO LTD
|
February 6, 1995 |
|
COMMISSIONER TRADE TAX U P LUCKNOW Vs. ISHWAR INDUSTRIES LTD
|
December 18, 1995 |
|
COMMITTED OF MANAGEMENT MAHARAJA AGRASEN INTER COLLEGE DEORIA Vs. REGIONAL DY DIRECTOR OF EDUCATION GORAKHPUR
|
November 22, 1995 |
|
COMMITTEE OF MANAGEMENT BALBHADRA NARAIN INTER COLLEGE MAJHAULI RAJ DEORIA Vs. DY DIRECTOR OF EDUCATION VLLTH REGION GORAKHPUR
|
November 9, 1995 |
|
COMMITTEE OF MANAGEMENT CHAUDHARY CHOTU RAM POST GRADUATE COLLEGE MUZAFFARNAGAR Vs. STATE OF UTTAR PRADESH
|
March 27, 1995 |
|
COMMITTEE OF MANAGEMENT DEVATRYA ADARSH INTER COLLEGE BULANDSHAHR Vs. DY DIRECTOR OF EDUCATION MEERUT
|
December 6, 1995 |
|
COMMITTEE OF MANAGEMENT GANDHI INTER COLLEGE Vs. DISTRICT JUDGE JALAUN
|
December 20, 1995 |
|
COMMITTEE OF MANAGEMENT HALIM MUSLIM DEGREE COLLEGE KANPUR Vs. DY DIRECTOR OF EDUCATION KANPUR
|
November 8, 1995 |
|
COMMITTEE OF MANAGEMENT JANTA HIGHER SECONDARY SCHOOL JAUNPUR Vs. D I O S JAUNPUR
|
December 8, 1995 |
|
COMMITTEE OF MANAGEMENT JANTA SHIKSHA NIKETAN INTER COLLEGE MAU Vs. D I O S MAU
|
February 8, 1995 |
|
COMMITTEE OF MANAGEMENT JANTA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION
|
July 10, 1995 |
|
COMMITTEE OF MANAGEMENT JAWAHSR LAL KRISHAK INTER COLLEGE DEORIA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
|
January 31, 1995 |
|
COMMITTEE OF MANAGEMENT L.D.A.V. INTER COLLEGE, ANOOPSHAHER, BULANDSHAHR Vs. SECONDARY EDUCATION COMMISSION, ALLENGANJ, ALLAHABAD AND OTHERS
|
April 26, 1995 |
|
COMMITTEE OF MANAGEMENT LAKHAURI INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION MORADABAD
|
May 5, 1995 |
|
COMMITTEE OF MANAGEMENT MANIGRAM UCHATTAR MADHYEMIK VIDYALAYA AGRA Vs. DY DIRECTOR OF EDUCATION AGRA
|
October 31, 1995 |
|
COMMITTEE OF MANAGEMENT MOBARAKPUR INTER COLLEGE AZAMGARH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
September 6, 1995 |
|
COMMITTEE OF MANAGEMENT NATIONAL INTERMEDIATE COLLEGE BASTI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
August 28, 1995 |
|
COMMITTEE OF MANAGEMENT NEHRU INTERMEDIATE COLLEGE Vs. DY DIRECTOR OF EDUCATION
|
February 13, 1995 |
|
COMMITTEE OF MANAGEMENT S D P G COLLEGE MUZAFFARNAGAR Vs. STATE OF U P
|
February 1, 1995 |
|
COMMITTEE OF MANAGEMENT SARVODYA SHIKSHA SEDAN INTER COLLEGE ALLD Vs. D I O S ALLD
|
September 18, 1995 |
|
COMMITTEE OF MANAGEMENT SHAHGANJ INTER COLLEGE JAUNPUR Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
|
May 19, 1995 |
|
COMMITTEE OF MANAGEMENT SHREE RAM PRATAP IINTER COLLAGE SIRSA ALLD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLD
|
March 14, 1995 |
|
COMMITTEE OF MANAGEMENT SHRI GANEAH RAI INTER COLLEGE JAUNPUR Vs. D I O S JAUNPUR
|
September 22, 1995 |
|
COMMITTEE OF MANAGEMENT SHRI RATAN MUNI JAIN INTER COLLEGE AGRA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLD
|
December 7, 1995 |
|
COMMITTEE OF MANAGEMENT SHUKULPUR INTERMEDIATE COLLEGE Vs. DY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
|
February 9, 1995 |
|
COMMITTEE OF MANAGEMENT SRI HANUMANT SANSKRIT VIDYALAYA Vs. STATE OF U P
|
October 10, 1995 |
|
COMMITTEE OF MANAGEMENT T G C HINDU SCHOOL AND J S HINDU INTER COLLEGE AMROHA MORADABAD Vs. DY DIRECTOR OF EDUCATION MORADABAD
|
November 23, 1995 |
|
COMMITTEE OF MANAGEMENT, KISAN SHIKSHA SADAN, BANKSAHI, DISTRICT BASTI AND ANOTHER Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, GORAKHPUR REGION, GORAKHPUR AND ANOTHER
|
April 21, 1995 |
|
COMMITTEE OF MANAGEMENT, MAHILA SHIKSHA PRASAR SAMITI AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
April 20, 1995 |
|
COMMITTEE OF MANAGEMENT, SHRI HARI MADHYAMIK BALIKA VIDYALAYA AND OTHERS Vs. SMT. SUSHILA DEVI MISRA AND OTHERS
|
December 21, 1995 |
|
COMMITTEE OR MANAGEMENT, SWAMI CHIDGHAMANAND GEETA VIDYALAYA INTER COLLEGE Vs. PURSHOTTAM LAL KULSHRESHTHA
|
May 25, 1995 |
|
CONTINENTAL CONSTRUCTION LTD Vs. DY TRANSPORT COMMISSIONER PASSENGER TAX
|
September 15, 1995 |
|
D B SHARMA Vs. UNION OF INDIA
|
November 16, 1995 |
|
D P JAIRATH Vs. PARMINDER SINGH
|
April 5, 1995 |
|
DALJIT SINGH Vs. MANJEET KAUR
|
August 28, 1995 |
|
DALSINGAR ALIAS DALLOO Vs. STATE OF UTTAR PRADESH
|
January 19, 1995 |
|
DAMODAR Vs. STATE OF U P
|
February 3, 1995 |
|
DAMODAR PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
August 7, 1995 |
|
DAO CHAND RAM Vs. COMMISSIONER VARANASI DIVISION VARANASI
|
April 10, 1995 |
|
DASH RAJ SINGH NEGI Vs. STATE OF U P
|
April 7, 1995 |
|
DASNAM NAGA SANYASI AND ANR Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ORS
|
January 25, 1995 |
|
DATOON AND DATOON INDIA Vs. CEGAT
|
February 6, 1995 |
|
DAUDAYAL GOEL Vs. DEPUTY COLLECTOR
|
August 2, 1995 |
|
DAULAT RAM GUPTA Vs. STATE OF UTTAR PRADESH
|
March 7, 1995 |
|
DAYA SHANKAR SINGH Vs. STATE OF U P
|
August 22, 1995 |
|
DEENA NATH Vs. STATE OF U P
|
August 21, 1995 |
|
DEENA NATH GUPTA Vs. COMMISSIONER OF ENTERTAINMENT TAX
|
May 19, 1995 |
|
DEEPA VASHISTHA Vs. STATE OF U P
|
November 22, 1995 |
|
DEEPAK KUMAR DHAWAN Vs. SARVESH KUMARI
|
August 29, 1995 |
|
DEI LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 25, 1995 |
|
DEO BATH YADAV Vs. D I O S AZAMGARH
|
December 1, 1995 |
|
DEO NARAIN TEWARI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
April 28, 1995 |
|
DEOKI NANDAN Vs. STATE OF U P
|
March 6, 1995 |
|
DEOKINANDAN Vs. STATE OF UTTAR PRADESH
|
February 7, 1995 |
|
DEV KUMAR SHARMA Vs. THE STATE OF U.P AND OTHERS
|
May 23, 1995 |
|
DEVA SINGH GUR BUX SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1995 |
|
DEVENDRA SINGH WALLIA Vs. STATE OF U P
|
July 10, 1995 |
|
DEVI DAYAL PRAG DUTT Vs. SALES TAX OFFICER
|
November 13, 1995 |
|
DEVKINANDAN AGRAWAL Vs. STATE OF U P
|
August 31, 1995 |
|
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 1, 1995 |
|
DHAMPUR SUGAR MILLS LTD Vs. JOINT SECRETARY SUGAR INDUSTRIES AND CANE DEVELOPMENT SECRETARIAT LUCKNOW
|
April 4, 1995 |
|
DHANPAT KUMAR GUPTA Vs. SPECIAL ADDL. DISTT. JUDGE
|
February 1, 1995 |
|
DHARAM DEO Vs. D D C VARANASI
|
August 3, 1995 |
|
DHARAM PAL Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
December 8, 1995 |
|
DHARAM VEER SINGH Vs. DISTT CO OP BANK LTD
|
September 6, 1995 |
|
DHARAM VEER SINGH Vs. U P S E B LUCKNOW
|
December 14, 1995 |
|
DHARM VIR GUPTA Vs. U.P. SECONDARY EDUCATION SERVICES, COMMISSION, ALLAHABAD AND OTHERS
|
July 19, 1995 |
|
DHARMENDRA KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
|
August 24, 1995 |
|
DHARMENDRA SINGH Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
|
February 21, 1995 |
|
DHEERAJLAL M KOTHARI Vs. STATE OF U P
|
September 4, 1995 |
|
DHIRENDRA SINGH RAJVANSHI Vs. STATE OF U P
|
March 23, 1995 |
|
DIGAMBAR SINGH Vs. STATE OF U P
|
March 23, 1995 |
|
DIGAMBER PERSHAD KIRTI PRASAD Vs. STATE OF UTTAR PRADESH
|
April 13, 1995 |
|
DILLP KUMAR DUTTA Vs. STATE
|
May 3, 1995 |
|
DINESH KUMAR AGARWAL Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND ANOTHER
|
April 25, 1995 |
|
DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATHI LAL AND OTHERS
|
January 3, 1995 |
|
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATTHI LAL
|
May 2, 1995 |
|
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATTHI LAL
|
January 24, 1995 |
|
DISTRICT CO OPERATIVE BANK LTD Vs. VIRENDRA BAHADUR SINGH
|
November 29, 1995 |
|
DIWAN SINGH Vs. STATE OF U P
|
November 29, 1995 |
|
DIWAN SINGH BISHT Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
May 2, 1995 |
|
DR. (SMT.) PRAVESH SOTI Vs. MEERUT UNIVERSITY, MEERUT AND ANOTHER
|
November 27, 1995 |
|
DR. AMAR NATH MEHROTRA Vs. THE SPL. JUDICIAL MAGISTRATE, ALLAHABAD AND OTHERS
|
August 9, 1995 |
|
DRAUPATI DEVI Vs. RAJESH KUMAR SINGH AND OTHERS
|
May 25, 1995 |
|
DROPA DEVI Vs. STATE OF U P
|
November 24, 1995 |
|
DUGDH PARISHAD KARMACHARI SANGH Vs. KANPUR SAHKARI MILK BOARD
|
September 22, 1995 |
|
DURGA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAGISTRATE KANPUR AND OTHERS
|
August 24, 1995 |
|
DURGA PRASAD SINGH Vs. STATE OF U P
|
September 27, 1995 |
|
DWARIKA DAS Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
December 14, 1995 |
|
DWARIKA NATH Vs. ADDL. DISTRICT JUDGE
|
February 6, 1995 |
|
DWARIKA PRASAD Vs. STATE OF U.P
|
December 20, 1995 |
|
EICHER GOODEARTH LTD Vs. COMMISSIONER SALES TAX U P
|
April 18, 1995 |
|
EJAZ AHMAD Vs. ASSTT DISTT ELECTION OFFICER AZAMGARH
|
July 19, 1995 |
|
ELGIN MILLS CO LTD Vs. ADD REGIONAL COMMISSIONER
|
September 28, 1995 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TILAK DHARI
|
March 21, 1995 |
|
ER K P TRIPATHI Vs. STATE OF U P
|
May 5, 1995 |
|
ESCORTS FARMS RAMGARH LTD Vs. COMMISSIONER KUMAUN DIVISION NAINITAL
|
May 15, 1995 |
|
EVEREST PLASTICS Vs. UNION OF INDIA UOI
|
January 11, 1995 |
|
EXECUTIVE OFFICER MUNICIPAL BOARD NAINITAL Vs. BANKEY LAL SAH
|
December 19, 1995 |
|
FAIZABAD ROOFING CO LTD Vs. STATE OF ALLAHABAD
|
December 18, 1995 |
|
FATEH BAHADUR SINGH Vs. STATE OF U P
|
May 1, 1995 |
|
FATEH SINGH Vs. STATE OF U P
|
May 23, 1995 |
|
FEROZ GANDHI POLYTECHNIC Vs. III ADDL. DIST. JUDGE, RAI BARELI AND OTHERS
|
January 5, 1995 |
|
FHAOL CHANDRA Vs. STATE OF U P
|
April 7, 1995 |
|
FINE STAMPS ENGINEERING P LTD Vs. UNION OF INDIA UOI
|
July 3, 1995 |
|
FOOD CORPORATION OF INDIA Vs. COLLECTOR
|
November 1, 1995 |
|
Food Corporation of India,Delhi and Anr. Vs. Durgashakti Enterprises
|
December 15, 1995 |
|
FURKAN AHMAD Vs. SYED AHMAD RAZA
|
October 1, 1995 |
|
FURKAN AHMAD Vs. SAYED AHMED RAZA
|
January 10, 1995 |
|
G D STEELS AND GASES PVT LTD Vs. UNION OF INDIA UOI
|
September 6, 1995 |
|
G R BHARGAVA AND SONS Vs. PRESCRIBED AUTHORITY MORADABAD
|
August 17, 1995 |
|
G S TYAGI Vs. STATE OF U P
|
September 8, 1995 |
|
G T C INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 3, 1995 |
|
GANESH LAL AGRAWAL Vs. RADHEY SHYAM BAGARIA
|
February 3, 1995 |
|
GANESH PRASAD Vs. JANG JEET SINGH
|
January 6, 1995 |
|
GANGA PRAEAD YADAV Vs. ALLAHABAD AGRICULTURE INSTITUTE NAINI
|
May 26, 1995 |
|
GANGA PRASAD S O MANBODH Vs. STATE OF UTTAR PRADESH
|
November 30, 1995 |
|
GANGA PRASAD YADAV Vs. ALLAHABAD AGRICULTURE INSTITUTE NAINI
|
February 8, 1995 |
|
GANGA PRASAD YADAVA Vs. ALLAHABAD AGRICULTURAL INSTITUTE
|
February 6, 1995 |
|
GANGA RAM Vs. STATE
|
January 10, 1995 |
|
GANGA SAHAI Vs. STATE
|
August 16, 1995 |
|
GANGA SINGH Vs. STATE OF U.P
|
November 3, 1995 |
|
GANGESHWAR LIMITED Vs. STATE OF UTTAR PRADESH
|
May 16, 1995 |
|
GANGOTRI BUILDERS Vs. STATE OF U.P.
|
September 13, 1995 |
|
GANGS PRASAD Vs. PRESCRIBED AUTHORITY 1ST ADDL C J VARANASI
|
January 9, 1995 |
|
GAURAV TYAGI Vs. U P MADHYAMIK SHIKAHA PARISHAD ALLD
|
October 31, 1995 |
|
GAUTAM R. BHURKER Vs. STATE OF U.P.
|
May 3, 1995 |
|
GAYA PRASAD Vs. STATE OF UTTAR PRADESH
|
July 24, 1995 |
|
GENDAN LAL Vs. STATE OF UTTAR PRADESH
|
September 28, 1995 |
|
GHANI HAIDER Vs. STATE OF U P
|
August 11, 1995 |
|
GHANSHIAM SINGH Vs. STATE
|
May 24, 1995 |
|
GHANSHYAM SINGH Vs. BOARD OF DIRECTORS MECHANICAL DEPARTMENT PRIMARY CO OPERATIVE BANK LTD
|
November 8, 1995 |
|
GHASITEY RAM Vs. M/S GANPATI RAI MODI RAM CHARITABLE TRUST & ANR.
|
November 14, 1995 |
|
GHATAMPUR SUGAR COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 28, 1995 |
|
GIRDHARI LAL Vs. RAM JEEVAN
|
May 9, 1995 |
|
GIRIJA SHANKER SRIVASTAVA Vs. DIRECTOR OF EDUCATION MADHYAMIK ALLD
|
November 30, 1995 |
|
GIRISH DHAR DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
April 26, 1995 |
|
GIRISH NARAIN TIWARI Vs. STATE OF U P
|
August 14, 1995 |
|
GIRJA SHANKAR MISHRA Vs. STATE OF U P
|
January 10, 1995 |
|
GITA DEVI Vs. ADDL D J LUCKNOW
|
October 31, 1995 |
|
GITA SAHITYA KUTIR INTER COLLEGE JAUNPUR Vs. D D C JAUNPUR
|
October 11, 1995 |
|
GOBARDHAN Vs. STATE OF U P
|
August 31, 1995 |
|
GOBARDHAN Vs. RADHEY SHYAM
|
August 23, 1995 |
|
GOBARDHAN Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
|
January 31, 1995 |
|
GOPAL CHADHA Vs. CEGAT
|
July 14, 1995 |
|
GOPAL KRISHNA GUPTA Vs. IV ADDL D J KANPUR NAGAR
|
May 24, 1995 |
|
GOPAL PANDEY Vs. DISTRICT JUDGE BALLIA
|
November 21, 1995 |
|
GOPAL RAM Vs. MOHAN RAM
|
June 26, 1995 |
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GOPAL SOAP INDUSTRIES Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
|
November 29, 1995 |
|
GOPI BEHARI SAHAI Vs. DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, JHANSI
|
September 29, 1995 |
|
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
|
May 15, 1995 |
|
GORAKHPUR OXYGEN PRIVATE LIMITED Vs. STATE OF U P
|
May 1, 1995 |
|
GOVIND Vs. STATE OF UTTAR PRADESH
|
April 19, 1995 |
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GUJRATI DEVI SINGHEL Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
|
October 31, 1995 |
|
GULAB Vs. STATE
|
November 27, 1995 |
|
GULAB DEVI WIDOW OF VISHWANATH SAHAI Vs. PREMWATI WIDOW OF KANAHAIYA LAL
|
May 1, 1995 |
|
GULAB PATI Vs. STATE OF U P
|
March 23, 1995 |
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GULAB TIWARI Vs. STATE OF U P
|
February 22, 1995 |
|
GULABI Vs. RAM AUTAR
|
April 25, 1995 |
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GULSHAN AHUJA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
December 6, 1995 |
|
GUPTA ENGINEERING WORKS Vs. STATE OF U P
|
November 3, 1995 |
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H S BHATNAGAR Vs. ADDL DISTRICT JUDGE DEHRADUN
|
August 28, 1995 |
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HABIBULLA Vs. STATE OF UTTAR PRADESH
|
February 21, 1995 |
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HABIBULLAH Vs. STATE OF U P
|
December 19, 1995 |
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HADA LEASING AND INDUSTRIES LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION PICUP LIMITED
|
October 31, 1995 |
|
HAJI AHMAD ALI Vs. PRESCRIBED AUTHORITY
|
November 21, 1995 |
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HAJI BAQRIDAN Vs. IIND ADDL D J JAUNPUR
|
July 11, 1995 |
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HAKIMUDDIN Vs. SHAFIQ AHMAD
|
February 23, 1995 |
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HAKUMAT RAI Vs. DISTT AND SESSIONS JUDGE HARIDWAR
|
January 18, 1995 |
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HANIF UDDIN Vs. CHAIRMAN ZILA PARISHAD HAMIRPUR
|
November 22, 1995 |
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HANS KUMAR SRIVASTAVA Vs. U P STATE LEATHER DEVELOPMENT AND MARKETING CORPN LTD
|
November 30, 1995 |
|
HAR BHAJAN SINGH Vs. STATE OF U P
|
July 13, 1995 |
|
HAR CHARAN SINGH Vs. MUKHTAR SINGH
|
May 17, 1995 |
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HAR GOVIND ALIAS JAHIR SINGH Vs. FAMILY JUDGE JHANSI
|
September 28, 1995 |
|
HARDAS Vs. STATE OF U P
|
May 4, 1995 |
|
HARENDRA Vs. NAIPAL SINGH
|
May 3, 1995 |
|
HARENDRA DUBEY Vs. KRLSHI UTPADAN MANDI SAMITI MAHARAJGANJ
|
December 21, 1995 |
|
HARENDRA SWARUP BHATNAGAR Vs. STATE OF U P
|
August 23, 1995 |
|
HARI FERTILIZERS Vs. IVTH A D J VARANASI
|
February 1, 1995 |
|
HARI KISHAN GUPTA Vs. UNION OF INDIA UOI
|
July 13, 1995 |
|
HARI KRISHNA SHARMA Vs. STATE
|
February 24, 1995 |
|
HARI NANDAN SINGH Vs. U P HIGHER EDUCATION SERVICES COMMISSION ADD
|
September 19, 1995 |
|
HARI OM Vs. SOORAJ PAL
|
April 17, 1995 |
|
HARI OM SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
March 20, 1995 |
|
HARI PRAKASH GUPTA Vs. ZILLA PANCHAYAT ZILLA PARISHAD JALAUN AT ORAI
|
March 20, 1995 |
|
HARI PRASAD Vs. HIGH COURT OF JUDICATURE
|
July 14, 1995 |
|
HARI SHANKAR Vs. IVTH ADDL D J KANPUR
|
May 1, 1995 |
|
HARI SHANKAR ALIAS TILLU Vs. STATE
|
January 10, 1995 |
|
HARI SHANKER Vs. VICE CHANCELLOR AGRA UNIVERSITY AGRA
|
December 14, 1995 |
|
HARI SHARAN SHANKER SRIVASTAVA Vs. BOARD OF REVENUE LUCKNOW
|
December 5, 1995 |
|
HARI SINGH Vs. NATWAR LAL
|
August 2, 1995 |
|
HARIJAN AVAM MIRBAL VARG AVAS NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
|
HARILAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
November 27, 1995 |
|
HARISH CHANDRA VERMA Vs. STATE OF U P
|
March 21, 1995 |
|
HARPAL Vs. STATE OF U P
|
February 7, 1995 |
|
HARSHUDIN DIWEDI Vs. STATE OF U P
|
September 11, 1995 |
|
HASINA BANO Vs. STATE OF U P
|
May 26, 1995 |
|
HASNAIN Vs. IST ADDL. CIVIL JUDGE
|
March 29, 1995 |
|
HASNAIN AHMAD Vs. STATE OF U P
|
February 8, 1995 |
|
HAVILDAR CLARK DHARM SINGH Vs. UNION OF INDIA
|
November 30, 1995 |
|
HCL LTD Vs. COMMISSIONER APPEALS CUS AND C EX
|
October 31, 1995 |
|
HIMALAYA DRUG CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
|
HINDALCO INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
|
November 15, 1995 |
|
HINDI SAHITYA SAMMELAN Vs. PRESIDING OFFICER LABOUR COURT ALLD
|
December 5, 1995 |
|
HINDUSTAN CHAINS PVT LTD Vs. ZILA PARISHAD MEERUT
|
January 18, 1995 |
|
HIRA LAL BARAH SANI INTER COLLAGE SOCIETY Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS BAREILLY AND ANS
|
February 17, 1995 |
|
HIRA SINGH AND OTHERS Vs. STATE OF U.P
|
May 26, 1995 |
|
HIRA SINGH SIROHI Vs. STATE OF U P
|
April 4, 1995 |
|
HMT LIMITED Vs. STATE OF UTTAR PRADESH
|
September 12, 1995 |
|
HRIDAYA NARAIN SINGH Vs. HIRA LAL
|
January 18, 1995 |
|
HRIDYA NAND TEWARI Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 LUCKNOW
|
May 10, 1995 |
|
I S TOMAR Vs. DIRECTOR OF INCOME TAX
|
November 14, 1995 |
|
I T I LIMITED Vs. PASSENGER TAX OFFICER ALLAHABAD
|
May 22, 1995 |
|
I T I LIMITED ALLAHABAD Vs. PASSENGER TAX OFFICER ALLAHABAD
|
March 22, 1995 |
|
ICE AND COLD STORAGE CO PVT LTD Vs. STATE OF U P
|
July 4, 1995 |
|
IFTEKHAR AHMAD SIDDIQUI ALIAS BABLOO Vs. STATE OF U P
|
July 7, 1995 |
|
IFTEKHAR HUSSAIN Vs. HAMEEDA BEGUM
|
July 6, 1995 |
|
IN RE: U P ROOFING COMPANY LIMITED (IN LIQUIDATION) Vs. STATE
|
December 18, 1995 |
|
IN THE MATTER OF U.P. POTTERIES (P) LTD. (IN LIQUIDATION) Vs. ABC
|
December 19, 1995 |
|
INDIA PESTICIDES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
December 18, 1995 |
|
INDIA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1995 |
|
INDIAN FARMERS FERTILISER CO-OPERATIVE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
March 1, 1995 |
|
INDIRA FRUITS AND GENERAL MARKET MEERUT Vs. BIJENDRA KUMAR GUPTA
|
January 19, 1995 |
|
INDIRA PATHAK Vs. II ADDL D J ALLD
|
May 2, 1995 |
|
INDIRA PATHAK Vs. IIND ADDITIONAL DISTRICT JUDGE
|
May 30, 1995 |
|
INDRA DUTT SHARMA Vs. STATE PUBLIC SERVICE TRIBUNAL
|
July 27, 1995 |
|
INDURE P LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
December 6, 1995 |
|
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF MODI CARPETS LTD
|
December 4, 1995 |
|
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF MADAN INDUSTRIES LTD
|
November 16, 1995 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SANJEAV SHUKLA
|
September 29, 1995 |
|
INTEZAR AHMAD Vs. JUMMAN
|
February 15, 1995 |
|
ISHRAT PARVEEN Vs. DIRECTOR HARMAN GMANIAR SCHOOL VARANASI
|
May 17, 1995 |
|
ISHWAR CHAND Vs. DISTRICT JUDGE HARIDWAR
|
December 22, 1995 |
|
ISLAM Vs. STATE OF U P
|
April 28, 1995 |
|
ISLAM Vs. STATE OF U P
|
March 1, 1995 |
|
ISRAIL Vs. KADDAR
|
December 6, 1995 |
|
ISRAR KHAN Vs. STATE OF U P
|
September 20, 1995 |
|
J K CHARITABLE TRUST Vs. WEALTH TAX OFFICER
|
July 17, 1995 |
|
J N TRIPATHI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
July 27, 1995 |
|
J P PANDEY Vs. CHANCELLOR KANPUR UNIVERSITY KANPUR
|
December 4, 1995 |
|
J. VENKATREDDY Vs. S. KUMAR AND ANOTHER
|
July 14, 1995 |
|
JAFRI BEGUM Vs. DY DIRECTOR OF CONSOLIDATION
|
January 6, 1995 |
|
JAG PAL Vs. STATE OF U P
|
December 20, 1995 |
|
JAG PAL SINGH Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL
|
November 9, 1995 |
|
JAG PAL SINGH Vs. DY DIRECTOR OF EDU MEERUT
|
January 27, 1995 |
|
JAGAN SINGH Vs. STATE OF U P
|
December 5, 1995 |
|
JAGANNATH Vs. SETTLEMENT COMMISSIONER SHAHJAHANPUR
|
May 2, 1995 |
|
JAGAT NARAIN RAI Vs. DY DIRECTOR OF EDUCATION
|
January 16, 1995 |
|
JAGAT NARAIN SINGH Vs. DISTRICT ASSISTANT REGISTRAR
|
July 25, 1995 |
|
JAGDISH AND ANOTHER Vs. STATE OF UTTAR PRADESH
|
March 30, 1995 |
|
JAGDISH NARAIN Vs. U P S R T C
|
August 31, 1995 |
|
JAGDISH PRASAD Vs. PRESCRIBED AUTHORITY
|
September 12, 1995 |
|
JAGDISH PRASAD Vs. IVTH ADDL SESSIONS JUDGE
|
February 13, 1995 |
|
JAGDISH PRASAD KHANDELWAL Vs. UNION OF INDIA
|
July 27, 1995 |
|
JAGMER SINGH Vs. LAHERI
|
April 7, 1995 |
|
JAGMOHAN LAL Vs. STATE OF U P
|
November 13, 1995 |
|
JAGPAL SINGH Vs. STATE OF U P
|
March 15, 1995 |
|
JAGRAN PRAKASHAN LIMITED Vs. PRESS COUNCIL OF INDIA
|
July 28, 1995 |
|
JAI MAAKALI ALUMINIUM METAL WORKS Vs. TILAK
|
October 11, 1995 |
|
JAI NARAIN Vs. STATE OF UTTAR PRADESH
|
January 27, 1995 |
|
JAI PRAKASH Vs. ADDL DISTT MAGISTRATE MEERUT
|
March 3, 1995 |
|
JAI PRAKASH Vs. DIRECTOR KARAMCHARI RAJYA BIMA YOJNA SHARMA CHIKITSA SEWAIN, UTTAR PRADESH, LUCKNOW AND OTHERS
|
May 4, 1995 |
|
JAI PRAKASH CHITRA MANDIR DEORIA Vs. STATE OF U P
|
February 7, 1995 |
|
JAI PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
|
November 9, 1995 |
|
JAI RAM ASHRAM Vs. HARIDWAR DEVELOPMENT AUTHORITY
|
April 24, 1995 |
|
JAI SINGH Vs. STATE OF U.P.
|
July 21, 1995 |
|
JAIN MARBLE HOME Vs. SALES TAX TRIBUNAL
|
September 15, 1995 |
|
JAIN SHIKSHA PARISHAD Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
|
October 27, 1995 |
|
JAIN SHUDH VANASPATI LTD Vs. LABOUR COURT
|
November 9, 1995 |
|
JAIRAM Vs. STATE OF U P
|
September 11, 1995 |
|
JAIVIR SINGH Vs. STATE OF UTTAR PRADESH
|
August 28, 1995 |
|
JAL PRASAD SINGH Vs. STATE OF U P
|
October 27, 1995 |
|
JALALABAD SAHKARI SANGH LTD Vs. COMMISSIONER BAREILLY
|
March 8, 1995 |
|
JALDEO SINGH Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI
|
August 24, 1995 |
|
JAMIL AHMAD Vs. ADDL. DISTRICT JUDGE (SPL. JUDGE)
|
July 17, 1995 |
|
JAMMU AND KASHMIR BANK Vs. RANI DEVI
|
March 7, 1995 |
|
JAMUNA PRASAD Vs. STATE OF U P
|
March 21, 1995 |
|
JAN MOHD. ALIAS BONA AND OTHERS Vs. STATE OF U.P.
|
February 1, 1995 |
|
JANGANVADI BHARAT ACADEMY OF CONSTITUTIONALISTS OF INDIA Vs. P V NARSINGHA RAO P M
|
December 19, 1995 |
|
JANKI SOLVENT EXTRACTIONS LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX
|
November 14, 1995 |
|
JANTA SHIKSHA SAMITI ALLD Vs. SECOND ADDI DISTT JUDGE ALLD
|
March 23, 1995 |
|
JATAN SINGH Vs. STATE OF U P
|
August 2, 1995 |
|
JAWAHAR LAL Vs. DISTRICT MAGISTRATE KANPUR DEHAT
|
January 16, 1995 |
|
JAWAHAR LAL Vs. GHASI RAM JAIN
|
January 17, 1995 |
|
JAY ESS ENGINEERS P LTD Vs. UNION OF INDIA UOI
|
May 8, 1995 |
|
JAYA KANT Vs. ADDL COMMISSIONER ALLD
|
September 15, 1995 |
|
JAYASWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1995 |
|
JEET SINGH Vs. ADDL COLLECTOR ADMINISTRATION MEERUT
|
August 21, 1995 |
|
JEET SINGH Vs. STATE OF O P
|
April 17, 1995 |
|
JHABBOO AND ORS Vs. STATE OF U P
|
July 31, 1995 |
|
JHAMMAN SINGH Vs. STATE OF U P
|
July 18, 1995 |
|
JIT PAL SINGH Vs. UNION OF INDIA
|
August 28, 1995 |
|
JITENDRA JAIN Vs. PUNJAB NATIONAL BANK
|
November 23, 1995 |
|
JITENDRA PAL SINGH Vs. COMMITTEE OF MANAGEMENT MANOHAR BHUSHAN INTER COLLEGE BAREILLY
|
March 23, 1995 |
|
JOGINDER SINGH Vs. STATE OF U P
|
February 17, 1995 |
|
JOKHAN PRASAD Vs. UNION OF INDIA AND ANOTHER
|
July 10, 1995 |
|
JOT SINGH Vs. UNION OF INDIA AND OTHERS
|
November 6, 1995 |
|
JUGUL KISHORE SRIVASTAVA Vs. CHAIRMAN MILLS MANAGING DIRECTOR OF SANT KABIR SAHKARI KATAI MILLS, LTD., KANPUR AND OTHERS
|
September 19, 1995 |
|
JUNAID ALAM Vs. STATE OF U.P. AND ANOTHER
|
June 13, 1995 |
|
JURSWAN PRASAD MISHRA Vs. STATE OF U P
|
April 3, 1995 |
|
JWALA INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 31, 1995 |
|
JWALA PRASAD SINGH Vs. SUB DIVISIONAL OFFICER VARANASI
|
January 16, 1995 |
|
K GUPTA Vs. SATISH SALES AGENCY
|
March 2, 1995 |
|
K M TANMAN TRIPATHI AND ANR Vs. UNION OF INDIA AND ORS
|
August 16, 1995 |
|
K P L PACKAGING PVT LTD Vs. UNION OF INDIA UOI
|
April 21, 1995 |
|
K.K. AZAD Vs. UNIVERSITY OF ALLAHABAD
|
May 17, 1995 |
|
K.R. VISHWANATH CHAND Vs. DISTRICT JUDGE
|
August 9, 1995 |
|
KAILAEH CHANDRA SRIVASTAVA Vs. D I O S DEORIA
|
January 21, 1995 |
|
KAILASH Vs. STATE OF U P
|
May 1, 1995 |
|
KAILASH CHAND AGRAWAL Vs. STATE OF UTTAR PRADESH
|
March 15, 1995 |
|
KAILASH NATH BAJPAI Vs. CHANDRA SHEKHAR SINGH
|
January 23, 1995 |
|
KAILASH NATH PANDEY Vs. STATE OF U P
|
October 27, 1995 |
|
KAILASH NATH TEWARI Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
|
February 15, 1995 |
|
KALI CHARAN Vs. STATE OF U P
|
July 21, 1995 |
|
KALI CHARAN VERMA Vs. XTH ADDL D J KANPUR
|
July 15, 1995 |
|
KALLU Vs. STATE OF UTTAR PRADESH
|
August 22, 1995 |
|
KALLU Vs. SHAHID ALI
|
February 6, 1995 |
|
KALPNATH RAI Vs. DY DIRECTORS OF CONSOLIDATION AZAMGARH
|
January 13, 1995 |
|
KALU RAM Vs. AMAR SINGH
|
February 14, 1995 |
|
KALYAN JI MISHRA Vs. D N DWIVEDI
|
September 27, 1995 |
|
KALYAN KALKA PRASAD Vs. STATE OF U P
|
December 11, 1995 |
|
KAMAL KISHORE SINGH Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL II
|
July 7, 1995 |
|
KAMAL KUMAR GAUTAM ALIAS DABBU Vs. STATE OF U.P.
|
July 28, 1995 |
|
KAMLA DEVI Vs. ADDL. DISTRICT JUDGE DEHRADUN AND OTHERS
|
December 8, 1995 |
|
KAMLA PALACE Vs. STATE OF U P
|
July 10, 1995 |
|
KAMLESH Vs. CHAIRMAN RAILWAY BOARD, MINISTRY OF RAILWAYS, NEW DELHI AND OTHERS
|
October 13, 1995 |
|
KAMLESH KUMAR MADHUKAR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
|
April 27, 1995 |
|
KAMLESH NISHAD Vs. DISTRICT OFFICER DISTRICT MAGISTRATE HAMIRPUR
|
February 17, 1995 |
|
KAMTA PRASAD Vs. JAGGAN AND CO
|
January 16, 1995 |
|
KANDHAI AND ANOTHER Vs. STATE OPPOSITE PARTY
|
February 9, 1995 |
|
KANHAIYA JI MISRA Vs. NARAIN JI MISRA
|
December 7, 1995 |
|
KANHAIYA LAL ADVOCATE Vs. URMILA DEVI
|
February 7, 1995 |
|
KANHAIYA LAL MALLAH Vs. STATE OF U P
|
January 10, 1995 |
|
KANODIA COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1995 |
|
KANPUR CIGARETTES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 25, 1995 |
|
KANPUR PLASTICPACK LTD. Vs. UNION OF INDIA & ORS.
|
April 21, 1995 |
|
KANPUR SHUTTER CO. LTD. Vs. UNION OF INDIA & ANR.
|
April 21, 1995 |
|
KANTI DEVI Vs. STATE OF U.P AND OTHERS
|
February 16, 1995 |
|
KAPIL DEO SRIVASTAVA Vs. DISTT INSPECTOR OF SCHOOLS MAHARAJ GANJ
|
February 13, 1995 |
|
KAPTAN SINGH Vs. STATE OF U P
|
April 21, 1995 |
|
KARAN ELECTRONICS LTD Vs. CEGAT
|
November 27, 1995 |
|
KASHI NARESH NANHKU SINGH Vs. STATE OF U P
|
September 4, 1995 |
|
KASHI VYAPAR PRATINIDHI MANDAL VARANASI Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
|
December 14, 1995 |
|
KAUSHAL KISHORE SING Vs. SHUBH HARAN MISRA
|
September 7, 1995 |
|
KAUSHAL KISHORE SINGH AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND OTHERS
|
April 27, 1995 |
|
KAYASHTHA SABHA MAINPURI Vs. VICE CHANCELLOR AGRA UNIVERSITY
|
April 7, 1995 |
|
KEDAR NATH MANDURYA Vs. D I O S AZAMGARH
|
February 23, 1995 |
|
KESHARI PRASAD Vs. UNION OF INDIA
|
February 24, 1995 |
|
KESHARI PRASAD Vs. UNION OF INDIA
|
February 20, 1995 |
|
KESHAV BABU SHIVHARE Vs. SUPERINTENDENT OF DISTRICT JAIL HAMIRPUR
|
December 15, 1995 |
|
KESHO PRASAD Vs. D D C LUCKNOW
|
July 21, 1995 |
|
KEWAL KRISHNA KALRA Vs. VII ADDL. DISTRICT JUDGE
|
September 8, 1995 |
|
KHACHER SINGH Vs. STATE OF UTTAR PRADESH
|
February 14, 1995 |
|
KHALIL Vs. STATE OF U P
|
March 1, 1995 |
|
KHAZAN Vs. STATE OF U P
|
August 2, 1995 |
|
KHEM CHAND Vs. STATE OF U P
|
March 7, 1995 |
|
KHEM CHANDRA CHAURASIA Vs. D J LALITPUR
|
September 28, 1995 |
|
KHERIA BROTHERS Vs. ASSTT COMMISSIONER
|
March 31, 1995 |
|
KHUNNI SINGH Vs. DISTRICT JUDGE KANPUR
|
August 30, 1995 |
|
KHURSHID JAHAN Vs. PRESCRIBED AUTHORITY KANPUR NAGAR
|
September 11, 1995 |
|
KICHHA SUGAR COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
|
April 21, 1995 |
|
KING BAKERIES Vs. KING BAKERIES
|
July 6, 1995 |
|
KIRAN SANDHU Vs. SARAYA SUGAR MILLS LTD
|
December 20, 1995 |
|
KISAN SEWA SAHKARI SAMITI LTD Vs. PRESIDING OFFICER LABOUR
|
August 22, 1995 |
|
KISHAN LAL Vs. GIR RAJ AND OTHERS
|
May 4, 1995 |
|
KISHAN SWAROOP SHARMA Vs. STATE OF U P
|
April 20, 1995 |
|
KISHORI DEVI Vs. RAJESHWARI DEVI
|
January 31, 1995 |
|
KLIPOON ASSOCIATES Vs. UNION OF INDIA
|
May 26, 1995 |
|
KM RUCHIRA CHAUHAN Vs. ROHILKHAND UNIVERSITY BAREILLY
|
April 10, 1995 |
|
KM SHAKUNTALA Vs. STATE OF UTTAR PRADESH
|
August 28, 1995 |
|
KOTHARI CHEMICALS Vs. UNION OF INDIA UOI
|
September 27, 1995 |
|
KR. VISHWANATH CHANDRA Vs. D.J., PILIBHIT AND OTHERS
|
August 8, 1995 |
|
KRANTI KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
|
August 22, 1995 |
|
KRANTI KUMAR CHATURVEDI AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
|
September 13, 1995 |
|
KRIPA SHANKAR SINHA Vs. STATE OF UTTAR PRADESH
|
January 13, 1995 |
|
KRIPA SHANKER SINHA Vs. STATE OF U P
|
January 8, 1995 |
|
KRIPAL SINGH Vs. IST ADDITIONAL CIVIL JUDGE
|
February 21, 1995 |
|
KRISHI UTPADAN MANDI SAMITI BIJNORE Vs. S P VERMA
|
May 9, 1995 |
|
KRISHI UTPADAN MANDI SAMITI CHANDPUR BIJNOR Vs. AGARWAL KHANDSARI UDYOG
|
December 3, 1995 |
|
KRISHI UTPADAN MANDI SAMITI, CHANDPUR BIJNOR AND OTHERS Vs. AGARWAL KHANDSARI UDYOG AND OTHERS
|
December 8, 1995 |
|
KRISHNA Vs. SHYAM LAL SHARMA
|
July 12, 1995 |
|
KRISHNA AND ORS Vs. STATE OF U P
|
May 24, 1995 |
|
KRISHNA ASHRAM EDUCATIONAL TRUSTS Vs. DISTRICT JUDGE ALLAHABAD
|
May 18, 1995 |
|
KRISHNA CHANDRA Vs. STATE
|
November 29, 1995 |
|
KRISHNA CHANDRA PANDEY Vs. U.P. STATE ELECTRICITY BOARD
|
July 14, 1995 |
|
KRISHNA GOPAL CHANDER KHALIFA AND SONS Vs. UNION OF INDIA UOI
|
September 26, 1995 |
|
KRISHNA INTERNATIONAL Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE, NOIDA
|
July 28, 1995 |
|
KRISHNA PAL SINGH BISEN Vs. STATE OF U P
|
April 28, 1995 |
|
KRISHNA PRATAP PANDEY Vs. D I O S DEORIA
|
October 31, 1995 |
|
KRISHNA PRATAP SINGH Vs. D D C FAIZABAD
|
November 29, 1995 |
|
KRISHNA SWAROOP SINGHAL Vs. MAHESH CHANDRA BANSAL
|
December 14, 1995 |
|
KRISHNA SYNTHETICS LTD Vs. STATE OF U P AND ORS
|
July 17, 1995 |
|
KRISONS ELECTRONIC SYSTEMS P LTD Vs. STATE OF U P
|
March 29, 1995 |
|
KSHMA GARG Vs. REGIONAL INSPECTORESS OF GIRLS SCHOOLS, III REGION, BAREILLY AND OTHERS
|
December 1, 1995 |
|
KULDEEP CHANDRA VOHRA Vs. XTH ADDL DISTRICT JUDGE KANPUR
|
November 23, 1995 |
|
KUMAR STATIONERS Vs. STATE OF UTTAR PRADESH
|
January 5, 1995 |
|
KUMARI AMRITA SINGH Vs. PURVANCHAL UNIVERSITY, JAUNPUR AND ANOTHER
|
September 5, 1995 |
|
KUMARI RADHA RAIZADA Vs. COMMITTEE OF MANAGEMENT, VIDYAWATI DARBARI GIRLS INTER COLLEGE, LUKERGANJ, ALLAHABAD AND OTHERS
|
May 3, 1995 |
|
KUMARI ROZLEEN MERY BENZAMIN Vs. STATE OF U.P. AND OTHERS
|
June 27, 1995 |
|
KUMARI SIMA SHARMA Vs. THE VICE CHANCELLOR, KANPUR UNIVERSITY AND OTHERS
|
December 21, 1995 |
|
KUNDANLAL Vs. GHANSHYAM DASS
|
May 10, 1995 |
|
KUNJI LAL ALIAS PAPPU Vs. GUDDI
|
July 11, 1995 |
|
KUNWAR BAHADUR SINHA Vs. DIRECTOR OF EDUCATION, LUCKNOW AND OTHERS
|
May 5, 1995 |
|
KUSHAL Vs. JOINT DIRECTOR OF CONSOLIDATION KANPUR
|
February 7, 1995 |
|
L N SINGH Vs. FIBREGLASS PRODUCTS
|
March 29, 1995 |
|
LAJPAT RAI Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1995 |
|
LAKHAN Vs. HARISH CHANDRA
|
July 14, 1995 |
|
LAKHAN LAL VISHWAKARMA Vs. CANTONMENT BOARD JHANSI
|
February 17, 1995 |
|
LAKSHMI NARAIN Vs. J N KAPUR
|
February 15, 1995 |
|
LAKSHMI S/O JANG BAHADUR Vs. THE STATE OF U.P.
|
January 10, 1995 |
|
LAL BEHARI Vs. IIIRD ADDL D J MIRZAPUR
|
September 19, 1995 |
|
LAL CHANDRA Vs. UPAR CIVIL JUDGE JAUNPUR
|
February 14, 1995 |
|
LAL DIWAN Vs. STATE OF UTTAR PRADESH
|
February 22, 1995 |
|
LAL MANI MISRA Vs. DISTRICT BASIC EDUCATION OFFICER JAUNPUR
|
May 23, 1995 |
|
LALA ALIAS AVASHTHAMA AND OTHERS Vs. STATE OF U.P.
|
January 10, 1995 |
|
LALA NARAIN DASS JAIN Vs. NAGAR MAHAPALIKA AGRA
|
May 4, 1995 |
|
LALA RAM Vs. STATE OF U P
|
April 13, 1995 |
|
LALA RAM Vs. D D C KANPUR DEHAT
|
July 24, 1995 |
|
LALIT MOHAN Vs. SECRETARY GENERAL MANAGER DISTRICT CO OPERATIVE BANK
|
January 16, 1995 |
|
LALITA PRASAD GUPTA Vs. A D J DEHRADUN
|
March 23, 1995 |
|
LALJI CHATURVEDI Vs. STATE OF U P
|
May 23, 1995 |
|
LALJI PRASAD GUPTA Vs. BANARAS HINDU UNIVERSITY
|
September 26, 1995 |
|
LALLA BABU KESHRI Vs. D M ALLAHABAD
|
February 2, 1995 |
|
LALLAN RAM Vs. BASIC SHIKSHA ADHIKARI
|
December 22, 1995 |
|
LALLOO ALIAS AAHRAF Vs. STATE OF U P
|
August 29, 1995 |
|
LALLU SINGH Vs. D D C JALAUN
|
March 29, 1995 |
|
LATIF Vs. ARKTARI
|
February 14, 1995 |
|
LATIF AHMAD KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
|
January 3, 1995 |
|
LEATHER TRENDS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1995 |
|
LIPPY TRADING CORPORATION Vs. CEGAT
|
July 28, 1995 |
|
LIPTON INDIA LTD Vs. STATE OF UTTAR PRADESH
|
May 24, 1995 |
|
LIPTON INDIA LTD Vs. STATE OF U P
|
March 24, 1995 |
|
LOK NATH SINGH Vs. BASIC SHIKSHA ADHIKARI
|
September 6, 1995 |
|
LOKENDRA Vs. STATE OF UTTAR PRADESH
|
February 13, 1995 |
|
LUXMI FOOD PRODUCTS (P ) LTD Vs. STATE OF U P AND ORS
|
August 17, 1995 |
|
MADAN PAL SINGH Vs. STATE OF UTTAR PRADESH
|
February 7, 1995 |
|
MADAN SEN SINGH Vs. STATE OF U P
|
March 7, 1995 |
|
MADANPAL Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT
|
January 4, 1995 |
|
MADHO (DEAD) AND OTHERS Vs. SHEODHAR AND OTHERS
|
February 3, 1995 |
|
MAGLI PRASAD Vs. ADDL SESSION JUDGE SPL JUDGE
|
September 11, 1995 |
|
MAHABIR PRASAD PANDEY Vs. SECRETARY PARIKSHA COMMITTEE LUCKNOW
|
January 23, 1995 |
|
MAHABIRALIAS LALLU Vs. KAMLA DEVI
|
April 28, 1995 |
|
MAHAVEER SINGH Vs. DISTRICT JUDGE AND ORS.
|
April 3, 1995 |
|
MAHAVIR SINGH Vs. UPPER DISTRICT MAGISTRATE
|
August 30, 1995 |
|
MAHENDRA KUMAR Vs. STATE OF U.P.
|
February 28, 1995 |
|
MAHENDRA PAL AGARWAL Vs. PRESCRIBED AUTHORITY GHAZIABAD
|
March 30, 1995 |
|
MAHENDRA PAL SINGH Vs. MUKUNDI LAL
|
August 11, 1995 |
|
MAHENDRA SHUKLA PACKAGING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1995 |
|
MAHENDRA SINGH Vs. NIRANJAN SINGH
|
January 20, 1995 |
|
MAHENDRA SINGH S O RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
|
January 27, 1995 |
|
MAHESH Vs. STATE OF U.P.
|
July 27, 1995 |
|
MAHESH CHAND Vs. BOH RAM MURTI SHARMA
|
February 16, 1995 |
|
MAHESH CHAND GOAL Vs. CITY MAGISTRATE AGRA
|
April 5, 1995 |
|
MAHESH CHAND SHARMA Vs. SECOND ADDL D J MEERUT
|
September 28, 1995 |
|
MAHESH CHANDRA BAMWAL Vs. DISTRICT AND SESSIONS JUDGE AND ORS
|
July 28, 1995 |
|
MAHESH CHANDRA BARNWAL Vs. DISTRICT AND SESSIONS JUDGE HARIDWAR
|
April 28, 1995 |
|
MAHESH CHANDRA GUPTA Vs. THE PRESCRIBED AUTHORITY
|
July 10, 1995 |
|
MAHESH KUMAR SHUKLA Vs. PRINCIPAL AMBIKA PRATAP NARAIN DEGREE COLLEGE
|
April 21, 1995 |
|
MAHIPAL SINGH Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
|
April 13, 1995 |
|
MAHIPAL SINGH Vs. STATE OF U P
|
January 9, 1995 |
|
MAHMOOD Vs. CIVIL JUDGE BALLIA
|
September 4, 1995 |
|
MAJHIYARI MATSYA PALAN EVAM NAUKA SANCHALAN SAMITI Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
|
February 16, 1995 |
|
MAKES PHARMACY Vs. SALES TAX TRIBUNAL
|
August 24, 1995 |
|
MAKHAN SINGH S/O TARA SINGH Vs. STATE OF U.P
|
April 27, 1995 |
|
MALAI KUMAR Vs. STATE OF U.P
|
April 27, 1995 |
|
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 31, 1995 |
|
MALKHAN SINGH Vs. STATE OF U P
|
December 18, 1995 |
|
MALLU Vs. VTH A D J BAREILLY
|
March 21, 1995 |
|
MALTA SRIVASTAVA Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL
|
July 19, 1995 |
|
MALTI KAUL Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
April 21, 1995 |
|
MAN MOHAN Vs. D D C ALLAHABAD
|
August 4, 1995 |
|
MANAGER JYOTI BIRI COMPANY Vs. PRESCRIBED AUTHORITY ASSTT REGIONAL LABOUR COMMISSIONER
|
October 10, 1995 |
|
MANAGER SINGH Vs. ADDL DISTRICT MAGISTRATE KHERI
|
September 29, 1995 |
|
MANAGING COMMITTEE AND OTHERS Vs. REGISTRAR, SOCIETIES, FIRMS AND CHITS U.P. LUCKNOW AND OTHERS
|
August 21, 1995 |
|
MANARAWATI Vs. CITY MAGISTRATE JAUNPUR
|
August 22, 1995 |
|
MANGEY RAM SHARMA Vs. ENGINEER IN CHIEF IRRIGATION DEPARTMENT
|
December 14, 1995 |
|
MANGLI PRASAD Vs. ADDITIONAL SESSION JUDGE IIND
|
September 11, 1995 |
|
MANI GOYAL R Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1995 |
|
MANI RAM Vs. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
|
December 20, 1995 |
|
MANIK CHAND Vs. IXTH A D J KANPUR
|
March 23, 1995 |
|
MANISH KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 26, 1995 |
|
MANISH KUMAR VARMA Vs. UNION OF INDIA
|
May 23, 1995 |
|
MANJU DEVI Vs. COMMISSIONER KANPUR REGION KANPUR
|
June 26, 1995 |
|
MANJU SHUKLA Vs. ASHOK KUMAR SHUKLA
|
January 6, 1995 |
|
MANMOHAN SHYAM MISRA Vs. DY I G OF POLICE KARMIK ALLD
|
January 16, 1995 |
|
MANNA SINGH Vs. STATE
|
November 30, 1995 |
|
MANNU Vs. STATE OF U P
|
September 1, 1995 |
|
MANNU MAL Vs. STATE OF U P
|
August 17, 1995 |
|
MANOJ KUMAR SINGH Vs. STATE OF U P
|
August 8, 1995 |
|
MANVENDRA SHAH MEMBER OF PARLIAMENT Vs. STATE OF UTTAR PRADESH
|
May 31, 1995 |
|
MANVI GUPTA HOUSE Vs. A D M CITY VARANASI
|
September 27, 1995 |
|
MANZOOR AHMAD KHAN Vs. CIVIL JUDGE RAMPUR
|
August 7, 1995 |
|
MARKANDEY CHAND Vs. CANE COMMISSIONER
|
February 14, 1995 |
|
MATA SEWAK UPADHYAY Vs. STATE OF U P
|
September 8, 1995 |
|
MATHURA PRASAD BHARGAVA Vs. STATE OF U P
|
October 19, 1995 |
|
MATLOOB HUSSAIN S O MAHMOOD HUSSAIN Vs. DILSHAD ALI
|
April 7, 1995 |
|
MATTHAN SINGH Vs. ADDL D J MEERUT
|
November 30, 1995 |
|
MAYA DEVI Vs. D I O S JALAUN
|
March 7, 1995 |
|
MAYA GOYAL Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
|
October 12, 1995 |
|
MAYANK SINGH Vs. MADHYAMIK SHIKSHA PARISHAD
|
March 27, 1995 |
|
MAZHAR ALI KHAN Vs. CHIEF JUDICIAL MAGISTRATE FATEHPUR
|
March 8, 1995 |
|
MEENA MISRA Vs. FIRST ADDITIONAL DISTRICT JUDGE
|
February 1, 1995 |
|
MEHANDI HASAN Vs. STATE OF UTTAR PRADESH
|
May 8, 1995 |
|
MEHTAB QURESHI Vs. STATE OF U P
|
June 26, 1995 |
|
MENHADI Vs. STATE OF U P
|
August 9, 1995 |
|
MEWA LAL Vs. JOINT D C VARANASI
|
January 27, 1995 |
|
MINHAZ UDDIN Vs. STATE OF U.P. AND OTHERS
|
March 6, 1995 |
|
MINIATURE BULB INDUSTRIES INDIA PVT LTD Vs. STATE OF UTTAR PRADESH
|
December 15, 1995 |
|
MIRA KAR ALIAS KALYANI KAR Vs. TIMIR KUMAR CHAKRABORTY
|
February 23, 1995 |
|
MIRACLE SUGAR FACTORY Vs. STATE OF U P
|
December 1, 1995 |
|
MIRACLE SUGAR FACTORY VILLAGE AND POST BHANDSAR Vs. STATE OF UTTAR PRADESH
|
January 11, 1995 |
|
MIRTUNJAY SINGH Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
|
April 4, 1995 |
|
MIRZA Vs. STATE OF UTTAR PRADESH
|
February 14, 1995 |
|
MISHRI LAL Vs. STATE OF U.P
|
July 27, 1995 |
|
MITHAI LAL Vs. SATYA NARAIN AND ANOTHER
|
November 23, 1995 |
|
MITHLESH KUMARI Vs. STATE OF UP
|
September 29, 1995 |
|
MITHOO SINGH Vs. STATE OF UTTAR PRADESH
|
October 16, 1995 |
|
MITTAN ALIAS MITA RAM Vs. STATE OF U P
|
September 6, 1995 |
|
Mittan and Ors. Vs. State of U.P.
|
September 6, 1995 |
|
MIZAJ BI Vs. CUSTODIAN GENERAL OF ENEMY PROPERTY OF INDIA BOMBAY
|
January 10, 1995 |
|
MOBEEN AND OTHERS Vs. STATE
|
July 20, 1995 |
|
MOD AHMED Vs. IIIRD A D J DEHRA DUN
|
March 23, 1995 |
|
MODERN FEUL INDUSTRY SAHARANPUR Vs. INDIAN BANK
|
November 23, 1995 |
|
MODIPON LTD Vs. P O LABOUR COURT I
|
October 16, 1995 |
|
MOHAMMAD HASNAIN Vs. ADDL CIVIL JUDGE JAUNPUR
|
March 29, 1995 |
|
MOHAMMAD ISMAIL ALIAS CHHEDI Vs. HAJI HAFIZ MOHAMMAD UMAR
|
February 10, 1995 |
|
MOHAMMAD SALEEM Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
April 21, 1995 |
|
MOHAMMAD SALIM Vs. NEERAJ JAIN
|
August 25, 1995 |
|
MOHAN LAL Vs. BOARD OF REVENUE ALLD
|
April 21, 1995 |
|
MOHAN LAL Vs. IST ADDL D J AGRA
|
February 1, 1995 |
|
MOHAR SINGH Vs. STATE OF U P
|
October 10, 1995 |
|
MOHD CHAND QURASHI Vs. STATE
|
April 20, 1995 |
|
MOHD DAUD Vs. MATLOOB AHMAD ALIAS BABU
|
December 21, 1995 |
|
MOHD HABIBUR RAHMAN FAIZI Vs. STATE
|
March 15, 1995 |
|
MOHD IBRAHIM ALIAS BAFATI Vs. ADDL D J
|
August 8, 1995 |
|
MOHD IBRAHIM ANSARI Vs. D J ORAI
|
August 16, 1995 |
|
MOHD IBRAHIM ANSARI Vs. DISTRICT JUDGE AND ORS
|
August 16, 1995 |
|
MOHD NASIM Vs. MOHD GUFRAN
|
April 24, 1995 |
|
MOHD RAFI KHAN Vs. D J ALIGARH
|
July 6, 1995 |
|
MOHD SALIM Vs. SRI NEERAJ JAIN
|
August 25, 1995 |
|
MOHD SAYEED Vs. REHANA BEGUM
|
December 22, 1995 |
|
MOHD SHAMIM Vs. STATE OF U P
|
December 18, 1995 |
|
MOHD UMER Vs. STATE OF U P
|
November 15, 1995 |
|
MOHD USMAN KHAN Vs. DISTRICT JUDGE GORAKHPUR
|
March 23, 1995 |
|
MOHD WASEEM Vs. U P STATE ELECTRICITY BOARD
|
November 30, 1995 |
|
MOHD YAMIN Vs. ADDL COMMISSIONER E MEERUT
|
October 20, 1995 |
|
MOHD. MUNIB RAZA Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 11, 1995 |
|
MOKD SHADAB Vs. STATE OF U P
|
June 1, 1995 |
|
MONEY CHEMICAL P LTD Vs. STATE OF U P
|
August 28, 1995 |
|
MOTI Vs. PRESCRIBED AUTHORITY
|
December 15, 1995 |
|
MOTI Vs. D D C VARANASI
|
February 7, 1995 |
|
MOTI LAL Vs. SAVITIRI
|
May 10, 1995 |
|
MOTI LAL Vs. STATE
|
July 27, 1995 |
|
MOTI LAL Vs. STATE OF U P
|
October 16, 1995 |
|
Mukash Ram Chandani and Others Vs. Stats of U.P.and Others
|
November 13, 1995 |
|
MUKESH Vs. STATE OF U P
|
February 9, 1995 |
|
MUKESH Vs. STATE OF U P
|
February 22, 1995 |
|
Mukesh and Ors. Vs. State of U.P.& Ors.
|
February 9, 1995 |
|
MUKESH KUMAR Vs. DISTRICT JUDGE MUZAFFAR NAGAR
|
January 9, 1995 |
|
MUKESH RAM CHANDANI Vs. STATE OF UTTAR PRADESH
|
November 13, 1995 |
|
MUKHTAR Vs. STATE OF U P
|
April 30, 1995 |
|
MUKHTAR ALI Vs. STATE OF U P
|
December 15, 1995 |
|
MUKTA MANI Vs. STATE OF U P
|
February 28, 1995 |
|
MUMTAZ AHMAD Vs. THE VITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
March 30, 1995 |
|
MUMTAZ ALI KHAN Vs. COLLECTOR RAMPUR U P
|
May 3, 1995 |
|
MUNAVIR Vs. STATE OF UTTAR PRADESH
|
January 9, 1995 |
|
MUNESHWAR MANI TRIPATHI Vs. DISTRICT CO OPERATIVE BANK LIMITED DEORIA
|
September 5, 1995 |
|
MUNESHWAR PRASAD Vs. IV ADDL. MUNSIF
|
July 7, 1995 |
|
MUNICIPAL BOARD, ALIGARH Vs. NIYAT ADHIKARI (CHIEF JUDICIAL MAGISTRATE), ALIGARH AND OTHERS
|
October 31, 1995 |
|
MUNINDRA NATH UPADHYAYA Vs. STATE OF U P
|
September 6, 1995 |
|
MUNNA Vs. STATE OF U P
|
April 28, 1995 |
|
MUNNA Vs. STATE OF U P
|
March 23, 1995 |
|
MUNNA Vs. STATE OF U P
|
February 17, 1995 |
|
MUNNA LAL Vs. IIND ADDL D J ALLD
|
September 8, 1995 |
|
MUNNA MISHRA Vs. STATE OF U P
|
December 13, 1995 |
|
MUNNI DEVI Vs. NATTHU SINGH
|
August 31, 1995 |
|
MUNNI DEVI Vs. REGIONAL TRANSPORT AUTHORITY
|
March 13, 1995 |
|
MUNNI LAL Vs. MISRI LAL
|
January 25, 1995 |
|
MUNNI LAL Vs. CHIEF SECURITY COMMISSIONER R P F NEW DELHI
|
November 3, 1995 |
|
MUNNI LAL Vs. STATE OF U.P. OTHERS
|
January 11, 1995 |
|
MURARI LAL Vs. PRESCRIBED AUTHORITY AGRA
|
December 11, 1995 |
|
MURLI CHAURASIA Vs. STATE OF UTTAR PRADESH
|
January 17, 1995 |
|
MURLI DHAR GUPTA Vs. PRESCRIBED AUTHORITY
|
July 6, 1995 |
|
MURLIDHAR Vs. STATE OF U P
|
August 5, 1995 |
|
MUSLIM @ BHOORA Vs. STATE OF U.P.
|
May 2, 1995 |
|
MUSLIM ALIAS BHOORA Vs. STATE OF UTTAR PRADESH
|
May 3, 1995 |
|
MUZEEB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
February 16, 1995 |
|
N DIWAKARAN Vs. AGRICULTURAL ENGINEER E D W JAUNPUR
|
May 25, 1995 |
|
N K TRIPATHI Vs. U P STATE YARN CO
|
August 17, 1995 |
|
N.S CHAUHAN Vs. DIVISIONAL RAILWAY MANAGER/ADDITIONAL DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY, ALLAHABAD AND OTHERS
|
June 12, 1995 |
|
NAFEES Vs. STATE OF U P
|
March 20, 1995 |
|
NAFEEZ Vs. STATE OF U. P. AND OTHERS
|
May 5, 1995 |
|
NAGAR PALIKA Vs. EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION
|
August 23, 1995 |
|
NAGAR PALIKA BULANDSHAHR Vs. HANUMAN PRASAD
|
December 4, 1995 |
|
NAGAR PALIKA INTER COLLAGE JAUNPUR; JAI MATH YADAV Vs. HAVILDAR SINGH
|
November 10, 1995 |
|
NAGAR PANCHAYAT LUXUR Vs. DISTRICT AND SESSION JUDGE HARDWAR
|
April 25, 1995 |
|
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA AGRA Vs. LAXMI NARAIN
|
May 16, 1995 |
|
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. BRIJENDRA SINGH AND ANOTHER
|
July 25, 1995 |
|
NAIN SINGH Vs. STATE OF U P
|
April 10, 1995 |
|
NAIZOO KHAN AND OTHERS Vs. STATE OF U.P
|
April 24, 1995 |
|
NAMVER Vs. STATE OF U P
|
May 8, 1995 |
|
NANAK SINGH Vs. STATE OF U P
|
March 9, 1995 |
|
NANAKI DEVI Vs. DISTRICT JUDGE ALLAHABAD
|
August 24, 1995 |
|
NANHI BAI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
November 3, 1995 |
|
NARAIN AGRICULTURAL CORPORATION Vs. ALLAHABAD BANK
|
February 1, 1995 |
|
NARAN DAS Vs. STATE OF U.P
|
March 30, 1995 |
|
NARASH KUMAR Vs. SAHAYAK ANUSANDTTAN ATIHLKAR IV JAL VIGYAN KHAND 2 HARIDWAR
|
September 5, 1995 |
|
NARENDRA AND OTHERS Vs. RAJBIR SINGH AND OTHERS
|
March 27, 1995 |
|
NARENDRA KUMAR Vs. KANPUR UNIVERSITY KANPUR
|
April 10, 1995 |
|
NARENDRA PAL KAUR Vs. DIRECTOR SOCIAL WELFARE P LUCKNOW
|
December 7, 1995 |
|
NARENDRA PRATAP SHAHI Vs. STATE OF U P
|
April 13, 1995 |
|
NARENDRA SINGH CHAUHAN Vs. MANAGING COMMITTEE OF INTER COLLEGE
|
August 30, 1995 |
|
NARESH PRATAP SINGH Vs. UNION OF INDIA
|
September 26, 1995 |
|
NASIR ALI QADRI Vs. MOIN YAR KHAN
|
September 26, 1995 |
|
NASREEN SULTANA Vs. REGIONAL D D E
|
August 30, 1995 |
|
NATH EDUCATIONAL SOCIETY SIRSA Vs. STATE OF UTTAR PRADESH
|
April 13, 1995 |
|
NATH ENTERPRISES Vs. COMMISSIONER OF TRADE TAX U P
|
August 8, 1995 |
|
NATHOO KHAN Vs. RAFIQAN
|
January 13, 1995 |
|
NATHUA Vs. D D C JHANSI
|
February 22, 1995 |
|
NATIONAL INDUSTRIAL CORPORATION LIMITED Vs. STATE OF U P
|
May 26, 1995 |
|
NATIONAL SEEDS CORPN LTD Vs. RAM PRASAD GUPTA
|
March 27, 1995 |
|
NATRAJ CHHABIGRIH Vs. STATE OF U.P.
|
August 17, 1995 |
|
NATRAJ ORGANICS LTD. Vs. THE STATE OF U.P.
|
April 13, 1995 |
|
NAUMI LAL Vs. DISTRICT JUDGE, LUCKNOW AND ANOTHER
|
July 6, 1995 |
|
NAURANGI LAL Vs. STATE OF UTTAR PRADESH
|
March 30, 1995 |
|
NAURANGI LAL Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE
|
October 31, 1995 |
|
NAV RANG SHANKAR Vs. U P S E B LUCKNOW
|
May 18, 1995 |
|
NAVAL Vs. STATE OF U.P.
|
January 2, 1995 |
|
NEELAM Vs. VIITH ADDL DISTT AND SESSIONS JUDGE
|
September 15, 1995 |
|
Neelam Vs. Addl. Distt. And Sessions Judge,Bulandshahr & Ors.
|
September 15, 1995 |
|
NEELAM SINGH Vs. VIJAYA NARAIN SINGH
|
January 13, 1995 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAKUNTALA DEVI
|
July 28, 1995 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD Vs. STATE OF U P
|
August 21, 1995 |
|
NIHAL SINGH Vs. STATE OF U.P.
|
January 23, 1995 |
|
NIRMAL ORGANICS PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
April 4, 1995 |
|
NIRMAN SINGH Vs. COMMISSIONER MEERUT DIVISION MEERUT
|
June 26, 1995 |
|
NISAR UDDIN Vs. STATE OF U P
|
April 5, 1995 |
|
NISHAN SINGH Vs. STATE OF UTTAR PRADESH
|
March 13, 1995 |
|
NITYANAND TRIPATHI AND ORS Vs. ADDL DISTRICT JUDGE AND ORS
|
September 12, 1995 |
|
NOOR BAKSH AND OTHERS Vs. STATE OF U.P.
|
May 24, 1995 |
|
NOOR MOHAMMAD Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
January 13, 1995 |
|
NORTH CENTRAL ZONE CULTURAL CENTRE Vs. PRESIDING OFFICER, LABOUR COURT
|
August 31, 1995 |
|
NORTHERN COAL FIELDS LTD Vs. INDUSTRIAL TRIBUNAL
|
December 12, 1995 |
|
NURUL HASAN Vs. MOHAMMAD MUSTAFA AND OTHERS
|
May 17, 1995 |
|
OIL AND OIL SEEDS EXCHANGE KANPUR Vs. XLLTH A D J KANPUR
|
January 11, 1995 |
|
OLYMPIC PETROPRODUCTS LIMITED Vs. UNION OF INDIA
|
January 6, 1995 |
|
OLYMPIC PETROPRODUCTS LTD Vs. UNION OF INDIA UOI
|
July 27, 1995 |
|
OLYMPIC PETROPRODUCTS LTD. Vs. UNION OF INDIA AND ANR.
|
January 12, 1995 |
|
OLYMPIC ZIPPERS PVT LTD Vs. UNION OF INDIA UOI
|
January 6, 1995 |
|
OLYMPIC ZIPPERS PVT LTD Vs. UNION OF INDIA UOI
|
April 25, 1995 |
|
OM PAL SINGH Vs. STATE OF U P
|
November 28, 1995 |
|
OM PRAKASH Vs. STATE
|
January 9, 1995 |
|
OM PRAKASH KHARE Vs. STATE OF U.P.
|
August 8, 1995 |
|
OM PRAKASH MISRA Vs. U P STATE CO OPERATIVE LAND DEVELOPMENT BANK LUCKNOW
|
September 13, 1995 |
|
OM PRAKASH NIGAM Vs. RENT CONTROL AND EVICTION OFFICER
|
July 11, 1995 |
|
OM PRAKASH PANDEY Vs. VICE CHANCELLOR KASHI VIDYAPEETH VARANASI
|
May 5, 1995 |
|
OM PRAKASH SHARMA Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. AND OTHERS
|
September 28, 1995 |
|
OM PRAKASH TEWARI Vs. DISTRICT MAGISTRATE BALLIA
|
May 26, 1995 |
|
OM PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
February 3, 1995 |
|
ONKAR SINGH Vs. STATE OF UTTAR PRADESH
|
April 4, 1995 |
|
OUDH SUGAR MILLS LTD Vs. STATE OF U P
|
March 22, 1995 |
|
OVERSEAS CORPORATION PVT LTD Vs. BANK OF INDIA
|
February 24, 1995 |
|
P C CHATURVEDI Vs. COLLECTOR MATHURA
|
September 18, 1995 |
|
P K SINHA Vs. DISTRICT JUDGE ALLAHABAD
|
November 28, 1995 |
|
PANKAJ JAGGI Vs. SUDHA
|
August 30, 1995 |
|
PANNA LAL Vs. STATE OF U P
|
September 27, 1995 |
|
PANNA LAL Vs. JAI DEVI
|
March 8, 1995 |
|
PARAMJEET SINGH Vs. THE DY. DIRECTOR OF CONSOLIDATION
|
November 21, 1995 |
|
PARAS NATH PANDEY Vs. D I O S BASTI
|
February 14, 1995 |
|
PARAWEZ AHMAD Vs. JOINT D C AZAMGARH
|
April 4, 1995 |
|
PARLE INTERNATIONAL LTD Vs. UNION OF INDIA UOI
|
February 14, 1995 |
|
PARMESHWAR PRASAD Vs. STATE OF U P
|
March 24, 1995 |
|
PARSU RAM Vs. STATE OF UTTAR PRADESH
|
November 28, 1995 |
|
PASHU SHAV CHHEDAN AUDOGIK Vs. CHARMA VIKAS ADHIKARI U P
|
March 8, 1995 |
|
PATI RAM SHEKHAR Vs. STATE OF U P
|
February 10, 1995 |
|
PAVAN KUMAR Vs. UNION OF INDIA
|
February 16, 1995 |
|
Pawan Kumar @ Pappu Vs. State of U.P.
|
July 6, 1995 |
|
PAWAN KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
July 6, 1995 |
|
PAWAN KUMAR SRIVASTAVA Vs. U P STATE ELECTRICITY BOARD
|
January 16, 1995 |
|
Pearey Mohan and Anr. Vs. Ninth A.D.J.Aligarh & Anr.
|
February 1, 1995 |
|
PHOOL CHANDRA Vs. UNION OF INDIA
|
February 9, 1995 |
|
PHOOL SINGH Vs. TULAI RAM GANGWAR
|
October 10, 1995 |
|
PHUSHPA DEVI SHARMA Vs. STATE OF U P
|
January 20, 1995 |
|
PILTAM ALIAS PUTUA Vs. STATE
|
March 29, 1995 |
|
POOJA ABHUSHAN KENDRA Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
|
February 3, 1995 |
|
POORAN SUGAR WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
October 11, 1995 |
|
PRABHAT KUMAR Vs. STATE OF U.P AND ANOTHER
|
March 7, 1995 |
|
PRABHU DAYAL SAHU Vs. RAM KRISHNA
|
July 14, 1995 |
|
PRABHU SINGH Vs. STATE
|
September 1, 1995 |
|
PRADEEP CHAND JAIN Vs. XITH ADDL D J VARANASI
|
January 17, 1995 |
|
PRADEEP KUMAR SHAH Vs. UPPER SHIKSHA NIDESHAK (BASIC) EDUCATION AND OTHERS
|
December 22, 1995 |
|
PRADEEP KUMAR SINGH Vs. UNION OF INDIA
|
September 25, 1995 |
|
PRADEEP KUMAR SINHA Vs. SUPERINTENDING ENGINEER GORAKHPUR
|
March 8, 1995 |
|
PRADUM NARESH Vs. STATE OF U P
|
March 28, 1995 |
|
PRAG ICE AND OIL MILLS Vs. LABOUR COURT II
|
September 19, 1995 |
|
PRAHALAD AND OTHERS Vs. STATE OF U.P
|
May 24, 1995 |
|
PRAHLAD SINGH Vs. DISTRICT MAGISTRATE MEERUT
|
December 22, 1995 |
|
PRAKASH CHANDRA SHARMA Vs. DY DIRECTOR OF EDUCATION BAREILLY
|
March 29, 1995 |
|
PRAKASH TIMBERS PRIVATE LIMITED Vs. SUSHMA SHINGLA
|
July 7, 1995 |
|
PRAKASH TIMBERS PVT LTD Vs. SUSHMA SHINGLA
|
January 13, 1995 |
|
PRAKASHWATI Vs. ANANDPAL SINGH
|
April 5, 1995 |
|
PRAM; LALLU Vs. STATE OF U P
|
January 11, 1995 |
|
PRAMOD KUMA TANDON Vs. STATE OF U.P. AND OTHERS
|
March 28, 1995 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF U P
|
February 7, 1995 |
|
PRASHANT GUPTA Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1995 |
|
PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
September 18, 1995 |
|
PRAVEEN KUMAR Vs. STATE OF U P
|
January 6, 1995 |
|
PRAVESH KUMAR Vs. D M SHAHJAHANPUR
|
January 18, 1995 |
|
PRAVIN KUMAR GUPTA Vs. VINEETA ALIAS GEETA RANI
|
August 31, 1995 |
|
PREM Vs. STATE OF UTTAR PRADESH
|
January 11, 1995 |
|
PREM BAHADUR DUBEY Vs. HEERA LAL
|
January 5, 1995 |
|
PREM CHAND Vs. STATE OF U P
|
December 4, 1995 |
|
PREM CHAND JAIN Vs. DISTRICT JUDGE, SAHARANPUR
|
September 29, 1995 |
|
PREM DUTT PANDEY Vs. VIITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
|
April 28, 1995 |
|
PREM KUMAR Vs. STATE OF U P
|
March 9, 1995 |
|
PREM MURTI DIXIT Vs. SATYAVIR SINGH
|
December 11, 1995 |
|
PREM NARAIN Vs. KISHORI
|
April 5, 1995 |
|
PREM NARAIN Vs. THE IVTH ADDL. DISTRICT JUDGE
|
December 11, 1995 |
|
PREM NARAIN TIWARI Vs. COLLECTOR JHANSI
|
February 20, 1995 |
|
PREM NATH AGARWAL Vs. STATE OF U P
|
March 30, 1995 |
|
PREM PAL SINGH Vs. AVNISH KUMAR SINGH
|
March 21, 1995 |
|
PRINCIPAL LALA LAJPAT RAI MEDICAL COLLEGE Vs. ARVIND KUMAR
|
October 18, 1995 |
|
PRITAM PRAKASH NAGALIA Vs. ADDL D J DEHRADUN
|
May 25, 1995 |
|
PRITAM PUTUA Vs. STATE OF U P
|
March 29, 1995 |
|
PRIYA RUBBER AND PLASTIC INDUSTRIES Vs. BAJRANGBALI INDUSTRIES
|
February 28, 1995 |
|
PT DWARIKA MATH SHASTRI Vs. GOVT OF INDIA
|
September 4, 1995 |
|
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 21, 1995 |
|
PURAN Vs. SYED NAZIRUL MOHSIN
|
March 29, 1995 |
|
PURUSHOTAM SINGH Vs. STATE BANK OF INDIA
|
February 9, 1995 |
|
PURUSHOTTAM DAS GOEL Vs. PRABHAKAR PANDEY
|
September 18, 1995 |
|
PURUSHOTTAM LAL Vs. HARIDWAR RAI AND OTHERS
|
April 25, 1995 |
|
PUSHKAR CHANCIER GUPTA Vs. UNION OF INDIA
|
May 10, 1995 |
|
PUSHPA LATA SAXENA Vs. CHANCELLOR AGRA UNIVERSITY
|
November 17, 1995 |
|
PUTTAN Vs. STATE OF U P
|
January 5, 1995 |
|
PUTTU LAL GUPTA Vs. MILLO
|
January 17, 1995 |
|
PYARE LAL Vs. STATE OF U P
|
May 5, 1995 |
|
PYARE LAL SHUKLA Vs. STATE OF U P
|
September 7, 1995 |
|
QAMRRUN NISA BEGUM Vs. A D J BAREILLY
|
January 11, 1995 |
|
QUDDUS Vs. STATE
|
September 1, 1995 |
|
R ANTONY Vs. RENUSAGAR POWER COMPANY LTD
|
September 5, 1995 |
|
R ANTONY S O I ANTONY Vs. RENUSAGAR POWER COMPANY LTD
|
September 25, 1995 |
|
R N SRIVASTAVA Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES DEPARTMENT
|
December 14, 1995 |
|
R S SAXSENA Vs. STATE OF U P
|
February 14, 1995 |
|
R.S. GAHLAUT Vs. DISTRICT JUDGE
|
July 12, 1995 |
|
RADHA ARORA Vs. STATE OF U P & ANR
|
August 22, 1995 |
|
RADHEY SHYAM Vs. THE STATE OF U.P AND OTHERS
|
May 10, 1995 |
|
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BHADOHI
|
November 28, 1995 |
|
RADHEY SHYAM MISRA Vs. D I G OF POLICE JAIL KANPUR
|
March 9, 1995 |
|
RADHEY SHYAM SINGHAL Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1995 |
|
RADHEY SHYAM VARSHNEY Vs. VI DY DIRECTOR OF EDUCATION AGRA
|
August 23, 1995 |
|
RADHEY SHYEM Vs. STATE OF U P
|
May 26, 1995 |
|
RAFAT ALI KHAN Vs. D J BANDS
|
July 21, 1995 |
|
RAFIQ AHMAD Vs. DISTRICT MAGISTRATE BAREILLY
|
April 4, 1995 |
|
RAFIQUE Vs. DY DIRECTOR OF EDUCATION VTH REGION
|
October 13, 1995 |
|
RAGHUBIR Vs. STATE OF U P
|
January 11, 1995 |
|
RAGHUBIR SARAN MAHESHWARI Vs. VITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
|
January 17, 1995 |
|
RAGHUNATH DWIVEDI Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
May 16, 1995 |
|
RAGHUNATH DWIVEDI Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
November 24, 1995 |
|
RAJ BAHADUR Vs. STATE OF U P
|
November 21, 1995 |
|
RAJ BAHADUR Vs. HAR GOVIND
|
January 19, 1995 |
|
RAJ BAHADUR AND OTHERS Vs. STATE
|
January 18, 1995 |
|
RAJ BAHADUR SHUKLA Vs. STATE
|
March 2, 1995 |
|
RAJ BAHADUR SINGH Vs. STATE OF U.P.
|
February 23, 1995 |
|
RAJ DEO MISHRA Vs. STATE OF U P
|
November 30, 1995 |
|
RAJ GOPAL KHATTRI Vs. PRINCIPAL ALLAHABAD AGRICULTURE INSTITUTE NAINI
|
February 14, 1995 |
|
RAJ KISHORE Vs. STATE OF U P
|
September 18, 1995 |
|
RAJ KUMAR Vs. STATE OF U P
|
July 10, 1995 |
|
RAJ KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT AZAMGARH
|
January 9, 1995 |
|
RAJ KUMAR Vs. PRINCIPAL G S V M MEDICAL COLLEGE KANPUR
|
March 15, 1995 |
|
RAJ KUMAR AGRAWAL Vs. STATE OF U P
|
January 23, 1995 |
|
RAJ KUMAR SRIVASTAVA Vs. STATE OF U P
|
December 22, 1995 |
|
RAJ NARAIN RAI Vs. SADHU RAI
|
January 3, 1995 |
|
RAJ NARAIN SINGH Vs. REGIONAL DY DIRECTOR OF EDUCATION VARANASI
|
October 31, 1995 |
|
RAJ NATH SHARMA Vs. DIRECTOR OF EDUCATION
|
September 5, 1995 |
|
RAJA RAM Vs. NAVEEN CHAND
|
January 23, 1995 |
|
RAJANI BHUSHAN PANDEY Vs. DEPUTY GENERAL MANAGER U P S R T C
|
August 17, 1995 |
|
RAJBIR SIGH Vs. PURUSHOTTAM LAL
|
July 11, 1995 |
|
RAJEEV KUMAR Vs. REGISTRAR CO OP SOC U P
|
December 6, 1995 |
|
RAJENDRA Vs. STATE OF UTTAR PRADESH
|
August 29, 1995 |
|
RAJENDRA Vs. STATE OF U.P.
|
January 9, 1995 |
|
RAJENDRA KUMAR Vs. DISTRICT JUDGE JAUNPUR
|
May 2, 1995 |
|
RAJENDRA KUMAR JAIN Vs. INSPECTOR GENERAL OF REGISTRATION ALLD
|
January 24, 1995 |
|
RAJENDRA KUMAR SINGH YADAV Vs. STATE OF U P
|
September 19, 1995 |
|
RAJENDRA PRASAD Vs. ADDL C J M LUCKNOW
|
June 15, 1995 |
|
RAJENDRA PRASAD ALIAS RAJENDRA Vs. STATE OF U P
|
July 21, 1995 |
|
RAJENDRA PRASAD BANSAL AND OTHERS Vs. MODI INDUSTRIES LTD AND ANOTHER
|
June 1, 1995 |
|
RAJENDRA SINGH Vs. MANAGING DIRECTOR NUCLEAR POWER CORPORATION OF INDIA LTD
|
July 14, 1995 |
|
RAJENDRA SINGH Vs. UNION OF INDIA
|
April 26, 1995 |
|
RAJESH KUMAR Vs. STATE OF U P
|
February 22, 1995 |
|
RAJESH KUMAR Vs. THE STATE OF UTTAR PRADESH
|
May 4, 1995 |
|
RAJESH PRATAP SINGH Vs. DISTT REGISTRAR BASTI
|
February 3, 1995 |
|
RAJISHI FOAM THERM AND PACK Vs. CEGAT AND ANR.
|
November 2, 1995 |
|
RAJIV KUMAR SINHA Vs. UNIVERSITY OF ALLAHABAD
|
February 22, 1995 |
|
RAJJO BIBI Vs. CHHOTEY LAL
|
September 25, 1995 |
|
RAJNI YADAV Vs. PUBLIC SERVICE COMMISSION ALLD
|
January 11, 1995 |
|
RAJPAL AND OTHERS Vs. STATE OF U.P.
|
July 17, 1995 |
|
RAJPAL SINGH Vs. STATE OF U P
|
February 22, 1995 |
|
RAJU BABU Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1995 |
|
RAKESH CHANDRA Vs. D I O S FERRUKHABAD
|
August 9, 1995 |
|
RAKESH CHANDRA MITTAL Vs. STATE OF U P
|
July 26, 1995 |
|
RAKESH KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
|
November 23, 1995 |
|
Ram Abhilakh and Others Vs. State of U.P.and Others
|
February 16, 1995 |
|
RAM ABHILAKH SINGH Vs. STATE OF U P
|
November 9, 1995 |
|
RAM ADHAR Vs. STATE OF UTTAR PRADESH
|
September 25, 1995 |
|
RAM ADHAR Vs. STATE OF U P
|
May 2, 1995 |
|
RAM ANUGRAH DEO PANDEY Vs. STATE OF U P
|
September 29, 1995 |
|
Ram Ashish and Others Vs. State of U.P.Others
|
February 6, 1995 |
|
RAM ASREY SINGH Vs. DISTT BASIC SHIKSHA ADHIKARI MIRZAPUR
|
March 7, 1995 |
|
RAM AUTAR SINGH Vs. ADDL COMMISSIONER ADMN VSRANASI
|
April 26, 1995 |
|
RAM AUTTAR ALIAS LADDU GOPAL Vs. STATE OF U P
|
May 2, 1995 |
|
RAM BABOO GUPTA Vs. STATE OF U P
|
March 6, 1995 |
|
RAM BABU BHARTIYA Vs. IVTH ADDL D J ALLD
|
August 30, 1995 |
|
RAM BALI SINGH Vs. ALLAHABAD DEVELOPMENT AUTHORITY
|
November 17, 1995 |
|
RAM BETI Vs. STATE
|
December 5, 1995 |
|
RAM BHAROSEY Vs. STATE
|
August 4, 1995 |
|
RAM BHAROSEY LAL Vs. U P FINANCIAL CORPORATION KANPUR
|
October 31, 1995 |
|
RAM BHAROSEY SINGH YADAV Vs. ADARSHA NIKETAN INTER COLLEGE ATTAMANDA DIST BAREILLY
|
September 15, 1995 |
|
RAM BHAWAN Vs. STATE OF U P
|
September 25, 1995 |
|
RAM BHUJ AND OTHERS Vs. STATE OF U.P.
|
November 2, 1995 |
|
RAM BRICH CHAUDHARY Vs. STATE OF U P
|
March 30, 1995 |
|
RAM BRIKSH Vs. STATE OF U P
|
August 29, 1995 |
|
RAM CHANDRA AND ANOTHER Vs. ADDITIONAL COMMISSIONER, GORAKHPUR AND OTHERS
|
November 28, 1995 |
|
RAM CHANDRA CHATURVEDI Vs. STATE OF U P
|
July 7, 1995 |
|
RAM CHANDRA SHUKLA Vs. STATE OF U P
|
February 21, 1995 |
|
RAM CHETAN Vs. STATE OF U P
|
November 8, 1995 |
|
RAM DEO RAI Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
March 10, 1995 |
|
RAM DEV SINGH Vs. COMMISSIONER GORAKHPUR
|
March 7, 1995 |
|
RAM DHAN AND Vs. STATE OF UTTAR PRADESH
|
August 24, 1995 |
|
RAM DHANI Vs. STATE OF U P
|
April 4, 1995 |
|
RAM DHANI PRASAD Vs. THE STATE OF U.P AND ANOTHER
|
May 2, 1995 |
|
RAM DULARE PANDEY Vs. IIND ADDL D J ALLD
|
April 25, 1995 |
|
RAM FREVASH SHAH Vs. UNION OF INDIA
|
March 9, 1995 |
|
RAM GOPAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
July 28, 1995 |
|
RAM GOPAL GAUR Vs. STATE OF U P
|
April 27, 1995 |
|
RAM HARSH TIWARI Vs. STATE OF U P
|
July 4, 1995 |
|
RAM JANAM SINGH Vs. DY DIRECTOR OF EDUCATION VARANASI
|
September 14, 1995 |
|
RAM JATAN Vs. STATE OF U P
|
March 15, 1995 |
|
RAM JATAN Vs. STATE
|
March 27, 1995 |
|
RAM JIWAN SINGH Vs. STATE OF U P
|
March 9, 1995 |
|
Ram Jiwan Singh and Others Vs. D.I.O.S.,Kanpur and Others
|
July 6, 1995 |
|
RAM KANTI Vs. DISTRICT MAGISTRATE
|
May 22, 1995 |
|
RAM KARAN Vs. STATE OF UTTAR PRADESH
|
November 3, 1995 |
|
RAM KESH Vs. STATE OF U P
|
July 19, 1995 |
|
RAM KISHAN Vs. COMMISSIONER
|
August 23, 1995 |
|
RAM KISHUN Vs. XITH ADDL D J VARANASI
|
July 28, 1995 |
|
RAM KRISHNA OIL INDUSTRY Vs. STATE OF U P
|
April 26, 1995 |
|
RAM KUMAR Vs. STATE
|
January 13, 1995 |
|
RAM KUMAR Vs. SECRETARY U P STATE ELECTRICITY BOARD
|
August 3, 1995 |
|
RAM KUMAR Vs. STATE
|
October 13, 1995 |
|
RAM KUMAR AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
|
April 28, 1995 |
|
RAM LAKHAN PATHAK Vs. DISTTRICT ASSISTANT REGISTRAR CO OP SOCIETY
|
September 20, 1995 |
|
RAM LAL Vs. STATE OF U P
|
March 8, 1995 |
|
RAM MOHAN SINGH AND Vs. STATE
|
July 27, 1995 |
|
RAM MURARI Vs. STATE OF U.P.
|
January 11, 1995 |
|
RAM NARAIN Vs. STATE OF U.P.
|
December 6, 1995 |
|
RAM NATH Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1995 |
|
RAM NATH YADAV Vs. RENT CONTROL & EVICTION OFFICER
|
August 7, 1995 |
|
RAM NIWAS Vs. DISTRICT SUPPLY OFFICER SHAHJAHANPUR
|
July 31, 1995 |
|
RAM NIWAS Vs. STATE OF UTTAR PRADESH
|
January 20, 1995 |
|
RAM PAL Vs. STATE OF U P
|
March 13, 1995 |
|
RAM PHER Vs. STATE
|
March 13, 1995 |
|
RAM PYARE Vs. D D C BASTL
|
August 16, 1995 |
|
RAM PYARE SINGH Vs. D D C PRATAPGARH
|
July 26, 1995 |
|
RAM PYARI Vs. SAIYAWATI AND ANOTHER
|
November 29, 1995 |
|
RAM PYARI VARMA Vs. RAM KALI SHARMA
|
December 14, 1995 |
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RAM RAJ Vs. STATE OF U P
|
July 28, 1995 |
|
RAM RAJ Vs. BASIC SHJIKSHA PARISHAD
|
December 15, 1995 |
|
RAM RAJ PANDEY Vs. STATE OF U.P.
|
November 22, 1995 |
|
RAM RAJ SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR
|
November 10, 1995 |
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RAM RAKSHA TRIPATHI Vs. UNION OF INDIA
|
April 24, 1995 |
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RAM RATAN Vs. D D C GHAZIABAD
|
March 23, 1995 |
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RAM SAJIWAN Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
May 15, 1995 |
|
RAM SARAN Vs. STATE OF U P
|
August 7, 1995 |
|
Ram Sarup and Ors. Vs. Harishankar Lal
|
August 21, 1995 |
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RAM SEWAK Vs. D M JHANSI
|
July 24, 1995 |
|
RAM SEWAK Vs. SUBHASH CHANDRA MISRA
|
March 21, 1995 |
|
RAM SEWAK Vs. STATE OF U P
|
January 4, 1995 |
|
RAM SEWAK AND ORS Vs. STATE OF U P
|
January 4, 1995 |
|
RAM SEWAK JAISWAL Vs. STATE OF UTTAR PRADESH
|
July 13, 1995 |
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RAM SHANKER Vs. STATE OF U P
|
February 17, 1995 |
|
RAM SINGAR Vs. D D C DEORIA
|
July 25, 1995 |
|
RAM SUNDER Vs. CHANRI
|
April 5, 1995 |
|
RAM SURAT SONKAR Vs. IVTH ADDITIONAL SESSIONS JUDGE
|
February 28, 1995 |
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RAM SWAROOP Vs. KALICHARAN
|
January 4, 1995 |
|
RAM SWAROOP SACHAN Vs. STATE OF U P
|
July 28, 1995 |
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RAM SWARUP Vs. IST ADDL DISTRICT JUDGE BANDA
|
September 18, 1995 |
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RAM SWARUP Vs. ASSISTANT SUGAR COMMISSIONER BAREILLY
|
January 10, 1995 |
|
RAM SWARUP Vs. HARI SHANKAR LAL
|
August 21, 1995 |
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RAM UGRAH SINGH Vs. D D C VARANASI
|
July 20, 1995 |
|
RAM VEER ALIAS OM VEER Vs. SUPERINTENDENT DISTRICT JAIL
|
July 17, 1995 |
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RAM VEER ALIAS OM VEER Vs. SUPTD DISTT JAIL MORADABAD
|
June 14, 1995 |
|
RAM VEER UPADHYA Vs. STATE OF U P
|
July 3, 1995 |
|
RAMA KANT MISRA Vs. STATE OF U P
|
November 30, 1995 |
|
RAMA SHANKAR DIXIT Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
February 9, 1995 |
|
RAMA SHANKER Vs. STATE OF U P
|
May 3, 1995 |
|
RAMA SHANKER DUBEY Vs. UMA SHANKER DUBEY
|
December 20, 1995 |
|
RAMADHAR SINGH Vs. STATE OF U P
|
April 7, 1995 |
|
RAMAKANT TRIPATHI Vs. SHEELA DEVI AND ANR.
|
May 9, 1995 |
|
RAMAPATI Vs. D D C ALLAHABAD
|
April 27, 1995 |
|
RAMCHANDRA SINGH Vs. STATE
|
May 1, 1995 |
|
RAMDEO Vs. DULARI DEVI
|
August 28, 1995 |
|
RAMESH CHANDRA Vs. IIIRD ADDL D J ALIGARH
|
January 9, 1995 |
|
RAMESH CHANDRA SRIVASTAVA Vs. J R CHAUDHURY
|
November 9, 1995 |
|
RAMESH MOHAN PANDAY Vs. D I O S DEORIA
|
January 16, 1995 |
|
RAMESH SINGH CHAUHAN Vs. EXECUTIVE ENGINEER REHAND DAM
|
September 29, 1995 |
|
RAMESHWAR PANDAY Vs. ADDL DIRECTOR MEDICAL CURE HEALTH AND FAMILY WELFARE LUCKNOW AND
|
December 15, 1995 |
|
RAMJEET Vs. STATE OF U P
|
December 8, 1995 |
|
RAMJI Vs. STATE
|
July 5, 1995 |
|
RAMJI LAL Vs. DILA
|
May 16, 1995 |
|
RAMPAL Vs. STATE OF UTTAR PRADESH
|
March 13, 1995 |
|
RAMVEER ALIAS OMVEER Vs. SUPERINTENDENT, DISTRICT JAIL
|
July 14, 1995 |
|
RAMVEER UPADHAYA AND Vs. STATE OF UTTAR PRADESH
|
July 3, 1995 |
|
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
|
February 6, 1995 |
|
RANI DEVI GUPTA Vs. STATE OF U P
|
August 8, 1995 |
|
RANI DEVI GUPTA Vs. STATE OF U P AND ORS
|
August 9, 1995 |
|
RANJEET SINGH Vs. STATE
|
July 27, 1995 |
|
RANJEET SINGH Vs. RAM SAHAI SINGH
|
April 17, 1995 |
|
RANJIT AND OTHERS Vs. STATE OF UTTAR PRADESH
|
November 3, 1995 |
|
RANVIR SINGH; KRISHAN SWARUP Vs. D I O S DEORIA
|
September 29, 1995 |
|
RASHTRIYA PRAGATSHEEL SHIKSHA SAMITI MEERUT Vs. U P BOARD OF BASIC EDUCATION
|
February 1, 1995 |
|
RASID AHMED Vs. ADDL. DISTRICT JUDGE XII
|
July 12, 1995 |
|
RASIK LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 28, 1995 |
|
RATAN SINGH Vs. STATE OF U P
|
March 28, 1995 |
|
RAVI ELECTRICALS Vs. UNION OF INDIA UOI
|
July 6, 1995 |
|
RAVI KRISHNA DUTTA Vs. STATE OF U P
|
October 31, 1995 |
|
RAVINDRA AND CO Vs. UNION OF INDIA UOI
|
November 13, 1995 |
|
RAVINDRA BABU Vs. U P MADHYMIK SHIKCHA PARISHAD ALLD
|
October 27, 1995 |
|
RAVINDRA KUMAR Vs. ZILA PARISHAD KANPUR DAHAT
|
February 13, 1995 |
|
RAZZAK MIAN Vs. SAIDUNISHA
|
May 24, 1995 |
|
REBA DUTTA Vs. JUDGE SMALL CAUSE COURTS ALLAHABAD
|
December 8, 1995 |
|
REKHA SINGH Vs. RETURNING OFFICER SAHAYAK RETURNING OFFICER
|
September 29, 1995 |
|
REVTI PRASAD MAURYA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
|
November 8, 1995 |
|
REWA RAM Vs. STATE OF UTTAR PRADESH
|
November 29, 1995 |
|
REYAZ AHMAD Vs. PRABHU SINGH
|
January 25, 1995 |
|
RIAZ FATMA Vs. DIRECTOR DEPARTMENT OF REHABILITATION NEW DELHI
|
February 20, 1995 |
|
RIKSHA PULLERS SAHKARI SAMITI AND OTHERS Vs. THE EXECUTIVE OFFICER, NAGAR PALIKA NAINITAL AND OTHERS
|
November 9, 1995 |
|
RINKU ALIAS AWADESH SINGH Vs. PALAKDHARI
|
May 18, 1995 |
|
RISHI NARAIN Vs. STATE OF U P
|
August 2, 1995 |
|
ROHTAS SINGH Vs. DISTRICT MAGISTRATE MEERUT
|
December 22, 1995 |
|
ROJAN Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
|
July 5, 1995 |
|
ROOP RAM Vs. STATE OF UTTAR PRADESH
|
January 31, 1995 |
|
ROSHAN LAL Vs. DISTRICT JUDGE
|
May 23, 1995 |
|
ROSHAN LAL Vs. XITH ADDITIONAL DISTRICT JUDGE
|
February 21, 1995 |
|
ROSHAN LAL AND OTHERS Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
|
September 27, 1995 |
|
RSJESHWAR SINGH Vs. STATE OF U P
|
November 15, 1995 |
|
RUBBER COMPLEX INDIA Vs. UNION OF INDIA UOI
|
May 25, 1995 |
|
RUDRA NATH MISHRA Vs. STATE OF U P
|
July 29, 1995 |
|
RUKAYA KHATOON Vs. ADDITIONAL D J GORAKHPUR
|
September 28, 1995 |
|
RUPESH PRATAP SINGH Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
|
July 28, 1995 |
|
S B NATH Vs. COMMITTEE OF MANAGEMENT A B I C COLLEGE ALLD
|
May 23, 1995 |
|
S K MISHRA Vs. D I O S ORAI
|
December 14, 1995 |
|
S MAZHARUL HAQ Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
October 20, 1995 |
|
S SUBRAMANIUM Vs. STATE OF UTTAR PRADESH
|
March 15, 1995 |
|
S. SURJIT SINGH Vs. PRESCRIBED AUTHORITY/2ND ADDL. C.J., KANPUR NAGAR AND ANOTHER
|
July 4, 1995 |
|
S.K. CHATTERJI AND CO. Vs. XIVTH ADDL. DISTRICT JUDGE
|
May 18, 1995 |
|
S.K. PURI Vs. DISTRICT JUDGE
|
July 28, 1995 |
|
S.N. SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 28, 1995 |
|
SACHIDANAND DUBEY Vs. COMMITTEE OF MANAGEMENT SHRI SANT RAM RAJ GOSWAMI J H S BALLIA AND
OTHERS
|
May 19, 1995 |
|
SADARUDDIN Vs. DISTRICT JUDGE ALLD
|
December 22, 1995 |
|
SADHU Vs. STATE OF UTTAR PRADESH
|
July 5, 1995 |
|
SADHU DAS Vs. STATE OF U P
|
September 11, 1995 |
|
SADHU SINGH Vs. STATE OF U P
|
August 28, 1995 |
|
SAGAN Vs. STATE OF U P
|
March 15, 1995 |
|
SAGHIR AHMAD Vs. HAR PRASAD DUBEY
|
November 30, 1995 |
|
SAHZAD Vs. STATE OF U P
|
August 28, 1995 |
|
SAID AHMAD Vs. DY NARCOTICS COMMISSIONER
|
February 8, 1995 |
|
SAIFULLAH ANSARI Vs. FAHMEEDA BANO
|
March 24, 1995 |
|
SAJID Vs. STATE OF U P
|
July 31, 1995 |
|
SAJID Vs. STATE OF U P
|
August 7, 1995 |
|
SAJIDA Vs. IIND ADDL. DISTRICT JUDGE
|
July 11, 1995 |
|
SAJJAN SINGH YADAV Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLD
|
January 16, 1995 |
|
SALIK RAM MISRA Vs. SHAMBHU NATH AGARWAL
|
January 4, 1995 |
|
SALIMUL RAHMAN Vs. AZIZUL RAHMAN
|
December 11, 1995 |
|
SAMAJWADI PARTY Vs. STATE OF U.P.
|
June 22, 1995 |
|
SAMARJEET SINGH Vs. D M BALLIA
|
December 5, 1995 |
|
SAMARU RAM Vs. DIVISIONAL MANAGER L I C
|
September 22, 1995 |
|
SAMEER KUMAR SINGH Vs. UNIVERSITY OF GORAKHPUR
|
December 7, 1995 |
|
SAMID Vs. STATE OF U P
|
February 13, 1995 |
|
SAMPAT ROY Vs. DISTRICT MAGISTRATE ALLD
|
May 19, 1995 |
|
SANAN KUMAR JOHRI Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
|
February 17, 1995 |
|
SANJAY BHASIN PARTNER OF M/S. MADHUR MUSIC MART Vs. CEGAT & CC & CE, ALLAHABAD
|
September 27, 1995 |
|
SANJAY PALIWAL Vs. ADDL D J SAHARANPUR
|
July 13, 1995 |
|
SANJAY SHARMA Vs. DIRECTOR GENERAL
|
January 31, 1995 |
|
SANJEEV AND OTHERS Vs. STATE ELECTION COMMISSION AND OTHERS
|
June 1, 1995 |
|
SANJEEV KUMAR Vs. ELECTION OFFICER
|
January 6, 1995 |
|
SANJEEV KUMAR Vs. STATE TRANSPORT AUTHORITY U P LKO
|
February 23, 1995 |
|
SANJEEV KUMAR Vs. STATE TRANSPORT AUTHORITY U P
|
May 23, 1995 |
|
SANJEEV SHUKLA KANPUR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA INDRAPRASTHA MARG NEW DELHI
|
February 22, 1995 |
|
SANKATHA PRASAD SHARMA Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
|
August 16, 1995 |
|
SANT KUMAR Vs. DURGA SINGH
|
October 13, 1995 |
|
SANTOSH KUMAR SAH Vs. UNION OF INDIA
|
November 23, 1995 |
|
SANTOSH KUMAR SINGH Vs. D I O S MEERUT
|
July 19, 1995 |
|
SANTOSH KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
July 18, 1995 |
|
SANTOSH KUMAR SRIVASTAVA S O GHANSHYAM LAL Vs. UNIVERSITY OF ALLAHABAD
|
January 6, 1995 |
|
SANTOSH KUMAR TANDON Vs. STATE OF U P
|
August 8, 1995 |
|
SARAN SHARMA Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
|
September 5, 1995 |
|
SARASWATI DEVI Vs. STATE OF U P
|
May 23, 1995 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. U P S E B LUCKNOW
|
August 1, 1995 |
|
SARDAR DALEEP SINGH Vs. IXTH ADDL. DISTRICT JUDGE, AGRA AND OTHERS
|
February 24, 1995 |
|
SARDAR HARINDER SINGH Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 27, 1995 |
|
SARDAR JASWANT SINGH Vs. IVTH ADDL D J KANPUR
|
May 3, 1995 |
|
SARDAR PRITAM SINGH KALSI Vs. IIIRD ADDL D J MATHURA
|
July 24, 1995 |
|
SARJOO Vs. STATE OF U P
|
January 13, 1995 |
|
SARVARI BEGUM Vs. IST ADDITIONAL DISTRICT JUDGE
|
November 30, 1995 |
|
SARVESH KUMAR SHARMA Vs. STATE OF U P
|
September 4, 1995 |
|
SAT RAM Vs. STATE OF U P
|
August 11, 1995 |
|
SATH BABU Vs. STATE OF U P
|
December 12, 1995 |
|
SATISH CHAND MATHUR Vs. STATE OF U P
|
October 13, 1995 |
|
SATISH CHANDRA AGNIHOTRI Vs. MANAGING DIRECTOR U P SCHEDULED CASTES FINANCES AND DEVELOPMENT CORP LTD
|
May 17, 1995 |
|
SATROHAN LAL (IN JAIL) Vs. STATE OF U P AND ANR
|
April 19, 1995 |
|
SATYA DEO Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 13, 1995 |
|
SATYA DEO MISHRA Vs. STATE OF U P
|
July 13, 1995 |
|
SATYA NARAIN SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
|
May 8, 1995 |
|
SATYA PRAKASH Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 13, 1995 |
|
SATYA PRAKASH ALIAS SATYA KUMAR Vs. U P STATE ELECTRICITY BOARD
|
May 9, 1995 |
|
SATYANARAIN DUBEY Vs. CHANDRA BHUSHAN MISHRA
|
March 24, 1995 |
|
SATYENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH
|
February 10, 1995 |
|
SCOOTER INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 31, 1995 |
|
SEWA LAL Vs. STATE OF U P
|
August 4, 1995 |
|
SEWAK S O RAM DEEN Vs. STATE OF UTTAR PRADESH
|
January 20, 1995 |
|
SHABBAN KHAN Vs. THE XIII ADDL. DISTRICT JUDGE
|
July 31, 1995 |
|
SHADI LAL ENTERPRISES LTD Vs. STATE OF U P
|
January 19, 1995 |
|
SHADI RAM GANGA PRASAD
Vs. COMMISSIONER OF TRADE TAX
|
May 20, 1995 |
|
SHAHINA BEGUM Vs. THE REGISTRAR, CO
|
May 5, 1995 |
|
SHAHNAAZ PARVEEN Vs. STATE OF U P
|
May 3, 1995 |
|
SHAIL BALA Vs. DISTRICT MAGISTRATE
|
August 31, 1995 |
|
SHAILENDRA NATH SINGH Vs. DY DIRECTOR OF EDUCATION VTH REGION VARANASI
|
May 25, 1995 |
|
SHAILESH NARAYAN GUPTA Vs. RAGISTRAR ROHILKHAND UNIVERSITY
|
August 17, 1995 |
|
SHAKTI INDUSTRIES Vs. SURESH CHANDRA SHARMA
|
May 8, 1995 |
|
SHAKUNTALA TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION II REGION VII GORAKHPUR MANDAL GORAKHPUR
|
March 13, 1995 |
|
SHAMBHOO NATH MISR Vs. STATE OF U P AND ANR
|
July 31, 1995 |
|
SHAMBHOO NATH MISRA Vs. STATE OF U P
|
July 31, 1995 |
|
SHAMIM HAIDER Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
|
March 13, 1995 |
|
SHAMIMA RIZVI Vs. SYED BADSHAH HUSSAIN RIZVI
|
September 28, 1995 |
|
SHAMSHAD QURAISHI Vs. ZILA PARISHAD MAU
|
March 28, 1995 |
|
Shamsher @ Tappi Vs. State of U.P.
|
January 12, 1995 |
|
SHAMSHER TAPPI Vs. STATE OF UTTAR PRADESH
|
January 12, 1995 |
|
SHAMSUL HAQUE Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1995 |
|
SHANKATHA PRASAD MISHRA Vs. AUTHORISED CONTROLLER SRI MOTI LAL NEHRU LATER COLLEGE GFTAZIPUR
|
July 4, 1995 |
|
SHANKER DAYAL TIWARI Vs. STATE OF U P
|
November 28, 1995 |
|
SHANKER LAL KHETAN Vs. STATE OF U P
|
September 15, 1995 |
|
SHANSHAH RAZA KHAN Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLD
|
March 27, 1995 |
|
SHANTI DEVI Vs. BOARD OF REVENUE U P
|
November 21, 1995 |
|
SHANTI SHARMA Vs. STATE OF U.P.
|
May 17, 1995 |
|
SHASHI BHUSHAN GUPTA Vs. MOOL CHANDRA GUPTA
|
September 13, 1995 |
|
SHASHI BHUSHAN PATHAK Vs. DISTRICT MAGISTRATE, SONBHADRA AND OTHERS
|
July 28, 1995 |
|
SHASHI SINGH ALIAS PINKY Vs. BRIGD SUKH SWARUP KAPOOR
|
December 15, 1995 |
|
SHASHI TRIPATHI Vs. STATE OF U P
|
April 4, 1995 |
|
SHAUKAT Vs. MOBINA
|
December 19, 1995 |
|
SHAUKAT ALI Vs. DISTRICT JUDGE BASTI
|
August 7, 1995 |
|
SHAYAMA DEVI Vs. PREMVATI WIFE OF LALA
|
March 24, 1995 |
|
SHEIKH ABDUL AZIZ Vs. STATE OF U P
|
March 6, 1995 |
|
SHEO BALAK Vs. BAIJU
|
July 28, 1995 |
|
SHEO BALAK SINGH SENGAR Vs. DIRECTOR OF AGRICULTURE LUCKNOW
|
January 4, 1995 |
|
SHEO DUTT DUBEY Vs. STATE OF UTTAR PRADESH
|
August 29, 1995 |
|
SHEO NARAIN SON OF JAGJEET Vs. ADDL COMMISSIONER, JHANSI DIVISION, JHANSI
|
March 27, 1995 |
|
SHESH NATH SINGH Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE
|
July 18, 1995 |
|
SHISHUPAL SINGH AND OTHERS Vs. STATE OF U.P
|
March 15, 1995 |
|
SHIV AUTAR Vs. NABI
|
September 25, 1995 |
|
SHIV CHARAN Vs. STATE OF UTTAR PRADESH
|
July 21, 1995 |
|
SHIV DAYAL Vs. STATE OF U P
|
March 6, 1995 |
|
SHIV KUMAR Vs. STATE OF U P
|
July 25, 1995 |
|
SHIV KUMAR SINGH Vs. STATE
|
January 17, 1995 |
|
SHIV LAL Vs. THE DISTRICT JUDGE
|
December 13, 1995 |
|
SHIV PRASAD Vs. TRANSPORT COMMISSIONER U P LUCKNOW
|
August 2, 1995 |
|
SHIV PRASAD Vs. SPECIAL JUDGE ALLAHABAD
|
December 4, 1995 |
|
SHIV PRASHAD Vs. STATE OF U P
|
April 3, 1995 |
|
SHIV PRATAP DUBEY Vs. D I O S DEORIA
|
January 23, 1995 |
|
SHIV RAJ SINGH AND OTHERS Vs. THE STATE
|
February 15, 1995 |
|
SHIV RAM Vs. STATE OF U P
|
February 23, 1995 |
|
SHIV SAGAR SINGH TOMAR Vs. SUKHRANI PANT
|
May 26, 1995 |
|
SHIV SHAKTI RUBBER AND CHEMICALS WORKS Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 5, 1995 |
|
SHIVA CONTINENTAL P LTD Vs. U P FINANCIAL CORPORATION
|
August 11, 1995 |
|
SHIVA NATH PATHAK Vs. STATE OF U P
|
August 31, 1995 |
|
SHIVA PAL KORI Vs. STATE OF U.P.
|
December 12, 1995 |
|
SHIVE CHAND BRAJRAJ Vs. STATE OF UTTAR PRADESH
|
February 8, 1995 |
|
SHREE ARYA DHARM SEWA SINGH BIRLA MILLS DELHI Vs. STATE OF U P
|
November 3, 1995 |
|
SHRI CHAND Vs. ADDITIONAL COMMISSIONER, GORAKHPUR DIVISION, GORAKHPUR AND OTHERS
|
November 28, 1995 |
|
SHRI LUXMI FOOD PRODUCTS P LIMITED Vs. STATE OF UTTAR PRADESH
|
August 17, 1995 |
|
SHRI RAM Vs. STATE
|
August 9, 1995 |
|
SHRI RAM Vs. STATE OF U P
|
December 7, 1995 |
|
SHRINIWAS HIRA LAL Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1995 |
|
SHRIPAL Vs. STATE OF U P
|
September 6, 1995 |
|
SHRIRAM INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA
|
October 13, 1995 |
|
SHUBJEET PAL Vs. STATE OF U P
|
November 27, 1995 |
|
SHUGAN CHAND CHANDAN LAL Vs. VITH ADDL. DISTRICT JUDGE
|
January 3, 1995 |
|
SHYAM BAHADUR SINGH Vs. STATE OF U P
|
February 2, 1995 |
|
SHYAM GLASS WORKS Vs. STATE OF U P
|
August 28, 1995 |
|
SHYAM KISHORE Vs. STATE OF U.P. AND OTHERS
|
July 13, 1995 |
|
SHYAM NARAIN MISHRA Vs. DY DIRECTOR OF EDUCATION BAREILLY
|
October 11, 1995 |
|
SHYAM NARAIN SHUKLA Vs. STATE OF UTTAR PRADESH
|
November 20, 1995 |
|
SHYAM SUNDER MISHRA Vs. VIITH ADDL D J KANPUR
|
February 8, 1995 |
|
SHYAMA VERMA Vs. BASIC EDUCATION BOARD U P ALLD
|
March 13, 1995 |
|
SICHAI MAZDOOR SANGH Vs. STATE OF U P
|
December 18, 1995 |
|
SICHAI MAZDOOR SANGH Vs. STATE OF U P
|
December 11, 1995 |
|
SIDDHDRTH KUMAR DAS Vs. VISHNU PRTSAU UUPTA
|
March 9, 1995 |
|
SIEL LTD Vs. STATE OF U P
|
November 17, 1995 |
|
SINGH TRADERS Vs. COMMISSIONER OF SALES TAX
|
September 29, 1995 |
|
SINGHASAN GUPTA Vs. STATE OF U.P. AND ANOTHER
|
November 16, 1995 |
|
SITA Vs. STATE OF U P
|
December 15, 1995 |
|
SITA DEVI Vs. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA
|
April 26, 1995 |
|
SITA MISHRA Vs. STATE OF U P
|
December 13, 1995 |
|
SITA PATI Vs. STATE
|
August 8, 1995 |
|
SITA RAM Vs. PRESCRIBED AUTHORITY VARANASI
|
August 30, 1995 |
|
SMT. PARVATI DEVI AND OTHERS Vs. THE PRESCRIBED AUTHORITY/IST ADDL. CIVIL JUDGE, SAHARANPUR AND OTHERS
|
October 13, 1995 |
|
SMT. SABIRA BIBI Vs. ALLAH TALA AND OTHERS
|
May 30, 1995 |
|
SNEH LATA Vs. STATE OF UTTAR PRADESH
|
September 12, 1995 |
|
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION JHANSI
|
September 1, 1995 |
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SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION, JHANSI REGION AND ORS
|
September 29, 1995 |
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SNEHLATA GOEL Vs. CHANDRA MANI SINGH
|
July 27, 1995 |
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SOBRAN SINGH Vs. UNION OF INDIA AND OTHERS
|
February 9, 1995 |
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SOHAN LAL Vs. STATE OF U.P. AND ANOTHER
|
February 14, 1995 |
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SOHANPAL Vs. STATE OF U P
|
January 19, 1995 |
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SOMNATH PANDEY Vs. STATE OF U.P.
|
January 2, 1995 |
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SRI BIDHA ALIAS BIDHI CHAND Vs. YOGENDRA PAL
|
March 9, 1995 |
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SRI BRIGUNATH SAHAI SINHA Vs. D J BALLIA
|
January 13, 1995 |
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SRI CHHOTA Vs. SRI NATHU
|
March 24, 1995 |
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SRI GOPALJI Vs. KRISHI UTPADAN MANDI SAMITI GHAZIPUR
|
December 15, 1995 |
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SRI HARI SINGH Vs. STATE OF U P
|
May 1, 1995 |
|
SRI KRISHNA Vs. STATE OF U P
|
May 24, 1995 |
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SRI NATH EDUCATIONAL SOCIETY Vs. STATE OF U P
|
April 13, 1995 |
|
SRI RAM SEWAK MISRA Vs. VISHNU DUTT DWIVEDI
|
March 7, 1995 |
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SRIDHAR TRIPATHI Vs. BOARD OF REVENUE U P
|
September 29, 1995 |
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SRIKANT SINGH Vs. RAM KESARI DEVI
|
September 19, 1995 |
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STANDARD SURFACTANTS LIMITED Vs. UNION OF INDIA UOI
|
August 28, 1995 |
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STATE Vs. SUNDER LAL PASI
|
May 23, 1995 |
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STATE Vs. CHAIRMAN OF U P S E B LUCKNOW
|
July 27, 1995 |
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STATE Vs. MULK RAJ
|
March 6, 1995 |
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STATE BANK OF INDIA Vs. KRISHNA FASTENERS LTD.
|
February 28, 1995 |
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STATE BANK OF INDIA Vs. ALLODIAL CHEMICAL MANUFACTURING COMPANY (P) LTD.
|
January 6, 1995 |
|
STATE BANK OF INDIA Vs. RAJESH KUMAR
|
January 12, 1995 |
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STATE BANK OF INDIA KANPUR Vs. DEEPAK MALVIYA
|
May 9, 1995 |
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STATE OF U P Vs. RAM PRASAD
|
May 15, 1995 |
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STATE OF U P Vs. GANGA YADAV
|
April 16, 1995 |
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STATE OF U P Vs. SHARDENDU BHATTACHARYA ALIAS KAMAL BOSE
|
April 17, 1995 |
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STATE OF U P Vs. PADAM SINGH
|
April 21, 1995 |
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STATE OF U P Vs. RAM PRASAD
|
March 22, 1995 |
|
STATE OF U P Vs. CHINTA HARAN PATHAK
|
March 31, 1995 |
|
STATE OF U P Vs. DISTRICT JUDGE AGRA
|
February 21, 1995 |
|
STATE OF U P Vs. BRIJ BEHARI SAHAI
|
February 8, 1995 |
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STATE OF U P Vs. GHAN SHYAM
|
February 10, 1995 |
|
STATE OF U P Vs. DISTRICT JUDGE GORAKHPUR
|
January 2, 1995 |
|
STATE OF U P Vs. SATISH DUBEY
|
August 8, 1995 |
|
STATE OF U P Vs. MATHURA PATAN GRAMIN JUNIOR HIGH SCHOOL PAKHERI BASTI
|
August 23, 1995 |
|
STATE OF U P Vs. SHARDA SARAN PANDEY
|
July 4, 1995 |
|
STATE OF U P Vs. VINOD CHANDRA MAURYA
|
July 13, 1995 |
|
STATE OF U P Vs. FIRST ADDL D J MORADABAD
|
July 6, 1995 |
|
STATE OF U P Vs. UMA SHANKER
|
September 6, 1995 |
|
STATE OF U P Vs. BANIA
|
September 6, 1995 |
|
STATE OF U P Vs. AJAI KUMAR
|
September 6, 1995 |
|
STATE OF U P Vs. OM METALS AND MINERALS P LTD
|
September 26, 1995 |
|
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
November 29, 1995 |
|
STATE OF U P Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTOR
|
May 19, 1995 |
|
STATE OF U. P. Vs. APPELLATE AUTHORITY AND OTHERS
|
November 3, 1995 |
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STATE OF U. P. Vs. THE HINDUSTAN CONSTRUCTION CO. LTD.
|
March 30, 1995 |
|
STATE OF U.P Vs. MOHD. JAMIL
|
January 17, 1995 |
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STATE OF U.P Vs. DIWAN CHAND KHURANA AND ANOTHER
|
July 3, 1995 |
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STATE OF U.P. Vs. ISHWARI AND OTHERS
|
November 10, 1995 |
|
STATE OF U.P. Vs. SUCHA SINGH AND OTHERS
|
October 10, 1995 |
|
STATE OF U.P. Vs. RAM PRASAD AND OTHERS
|
May 16, 1995 |
|
STATE OF U.P. Vs. IV ADDL. DISTRICT JUDGE
|
December 15, 1995 |
|
STATE OF U.P. Vs. MAHESH CHANDRA MAHESWARI
|
February 3, 1995 |
|
STATE OF U.P. AND ORS. Vs. SHANKER
|
January 12, 1995 |
|
STATE OF UTTAR PRADESH Vs. CHANDRA PAL SINGH
|
July 21, 1995 |
|
STATE OF UTTAR PRADESH Vs. SURESH
|
August 4, 1995 |
|
STATE OF UTTAR PRADESH Vs. TRILOKI NARAIN CHADDA
|
January 4, 1995 |
|
STATE OF UTTAR PRADESH Vs. MAHESHWAR NATH CHATURVEDI
|
January 19, 1995 |
|
STATE OF UTTAR PRADESH Vs. NAWAB SINGH
|
March 14, 1995 |
|
STUDENTS UNION EWING CHRISTIAN COLLEGE ALLD Vs. PRINCIPAL EWING CHRISTIAN COLLEGE ALLD
|
December 14, 1995 |
|
SUBHAS CHAND Vs. COMMITTEE OF MANAGEMENT MEWALAL GUPTA GURKUL JUNIOR HIGH SCHOOL GORAKHPUR
|
August 31, 1995 |
|
SUBHASH BHAN Vs. J M D EXPORTS
|
August 7, 1995 |
|
SUBHASH CHANDRA Vs. MITHILIESHWATI AND OTHERS
|
March 15, 1995 |
|
SUBHASH CHANDRA AGRAWAL Vs. D J MATHURA
|
November 16, 1995 |
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SUBHASH CHANDRA BOSE Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
|
March 6, 1995 |
|
SUBHASH CHANDRA GUPTA Vs. STATE OF U P
|
February 7, 1995 |
|
SUBHASH CHANDRA JAISWAL Vs. STATE OF U P
|
July 20, 1995 |
|
SUBHASH CHANDRA SENGAR Vs. G B PANT AGRICULTURAL TECHNOLOGY UNIVERSITY
|
September 29, 1995 |
|
SUBHASH CHANDRA SINGH Vs. STATE OF U P
|
November 22, 1995 |
|
SUBJEET PAL Vs. STATE OF UTTAR PRADESH
|
November 27, 1995 |
|
SUDARSHAN LAL Vs. DISTRICT JUDGE DEHRADUN
|
September 6, 1995 |
|
SUDHIR KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE
|
March 31, 1995 |
|
SUDHIR MOHAN TANDON Vs. STATE OF U P
|
November 10, 1995 |
|
SUGAN CHAND Vs. STATE OF U.P.
|
September 8, 1995 |
|
SUGHAR SINGH VERMA Vs. SECRETARY
|
November 21, 1995 |
|
SUKHBIR SINGH BACHANI SINGH Vs. STATE OF UTTAR PRADESH
|
January 13, 1995 |
|
SUKKHA Vs. STATE OF U P
|
August 29, 1995 |
|
SUMAC INTERNATIONAL LTD Vs. U P STATE SUGAR CORPORATION
|
December 15, 1995 |
|
SUMAN AGARWAL Vs. U P HIGHER EDUCATION SERVICE COMMISSION ALLD
|
September 11, 1995 |
|
SUMER SINGH Vs. STATE OF U P
|
February 6, 1995 |
|
SUMRATIYA Vs. COMMISSIONER MORADABAD
|
September 22, 1995 |
|
SUNDARA Vs. STATE OF U P
|
February 16, 1995 |
|
SUNIL CHATTERJEE Vs. RENT CONTROL AND EVICTION OFFICER
|
May 24, 1995 |
|
SUNIL KUMAR Vs. BABULAL
|
March 27, 1995 |
|
SUNIL KUMAR GAUTAM Vs. BOARD OF H S AND I EDU ALLD
|
September 4, 1995 |
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SUNIL KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX
|
July 4, 1995 |
|
SUNIL KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX AND ORS
|
March 4, 1995 |
|
SUNNI CENTRAL BOARD OF WAQFS Vs. GOPAL SINGH VISHARAD
|
January 20, 1995 |
|
SUNNI CENTRAL BOARD OF WAQFS LKO AND ANTHER Vs. DEVI CHARAN
|
May 2, 1995 |
|
SUPER ELECTRONICS Vs. ASSISTANT COLLECTOR OF C EX
|
July 28, 1995 |
|
SUPT POST OFFICE AZAMGARH Vs. SRI CHANDRA BHAN PANDEY
|
January 11, 1995 |
|
SURAIYA BEGUM Vs. MUSHEER AHMAD
|
February 7, 1995 |
|
SURAJ VEER SINGH CHAUHAN Vs. CHAIRMAN L I C OF INDIA
|
February 7, 1995 |
|
SURAT KUMAR PATNAIK Vs. KANPUR UNIVERSITY
|
April 10, 1995 |
|
SURENDERA KUMAR DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
|
May 22, 1995 |
|
SURENDRA KUMAR Vs. STATE
|
May 3, 1995 |
|
SURENDRA KUMAR JAIN Vs. SHANTI SWAROOP JAIN
|
January 23, 1995 |
|
SURENDRA NARAIN SINGH Vs. DY INSPECTOR GENERAL OF POLICE GORAKHPUR
|
January 31, 1995 |
|
SURENDRA NATH SHUKLA Vs. STATE OF U P
|
March 15, 1995 |
|
SURENDRA SINGH Vs. STATE OF U P
|
May 19, 1995 |
|
SURESH CHAND Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 29, 1995 |
|
SURESH CHAND Vs. PRESCRIBED AUTHORITY
|
November 28, 1995 |
|
SURESH CHANDRA Vs. RAJNISH SAXENA
|
January 17, 1995 |
|
SURESH KUMAR Vs. VIPIN
|
January 16, 1995 |
|
SURESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
November 24, 1995 |
|
SURESH MITTAL Vs. SARAS GUPTA
|
April 5, 1995 |
|
SURESHA NAND JUYAL ALIAS MASS RAM Vs. STATE OF U P
|
August 31, 1995 |
|
SUSHEELA DEVI Vs. IXTH ADDL. DISTRICT JUDGE
|
July 19, 1995 |
|
SUSHIL CHANDRA SRIVASTAVA Vs. STATE OF U P
|
October 19, 1995 |
|
SUSHIL KUMAR AGRAWAL Vs. TITANORE COMPONENTS LTD
|
October 3, 1995 |
|
SUSHILA DEVI Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1995 |
|
SUSHILA JERMANI DASS Vs. RASHID ALI AND OTHERS
|
November 30, 1995 |
|
SUSHMA RAGHAV Vs. SECRETARY INCHARGE BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
|
August 16, 1995 |
|
SWAMIDIN Vs. STATE OF U P
|
December 5, 1995 |
|
SWAMINATH MISHRA Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P
|
September 21, 1995 |
|
SWAPNIL CHAUHAN Vs. DIRECTOR MEDICAL EDUCATION
|
September 11, 1995 |
|
SWARUP VEGETABLE PRODUCT INDUSTRIES LTD Vs. LABOUR COURT LLND MEERUT
|
September 29, 1995 |
|
SYAD AZHERUL HAIDER Vs. STATE OF U P
|
July 12, 1995 |
|
SYED ALI ASAHAR Vs. SHIA CENTRAL BOARD OF WAQFS AND OTHERS
|
February 6, 1995 |
|
SYED MOHAMMAD SAEED Vs. STATE OF U P
|
March 8, 1995 |
|
SYED ZAKIR ALI Vs. DISTRICT MAGISTRATE BANDA
|
September 15, 1995 |
|
TANNARY AND FOOT WEAR CORPORATION Vs. T RUDRA CHAIRMAN CUM MANAGING DIRECTOR
|
September 5, 1995 |
|
TANNERY AND FOOTWEAR CORPORATION STAFF WELFARE ASSOCIATION Vs. UNION OF INDIA
|
September 18, 1995 |
|
TANNERY FOOTWEAR AND CORPORATION OF INDIA LIMITED Vs. LABOUR COURT III
|
June 26, 1995 |
|
TARA DEVI Vs. IIIRD ADDL D J ALLD
|
January 23, 1995 |
|
TARKESHWAR PANDEY Vs. GENERAL MANAGER U P STATE MINERAL DEVELOPMENT CORPORATION LTD
|
March 27, 1995 |
|
TEJPAL Vs. STATE OF U P
|
July 13, 1995 |
|
THAKUR RAM LAXMAN JANKI JI MAHARAJ BIRAJMAN MANDIR, JALAUN Vs. STATE OF U.P. AND ANOTHER
|
February 7, 1995 |
|
THE COMMITTEE, BABA SHOBHA MANI LAGHU MADHYAMIK VIDYALAYA Vs. THE DIRECTOR BASIC SHIKSHA PARISHAD AND ORS.
|
December 13, 1995 |
|
THE STATE Vs. MAHIPAL AND ANOTHER
|
February 13, 1995 |
|
THE STATE OF U.P. Vs. BAHADUR
|
April 13, 1995 |
|
TIJIYA Vs. BHAGGU
|
February 6, 1995 |
|
TIN MANUFACTURING CO OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 22, 1995 |
|
TOMASEK ALEXANDER Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1995 |
|
TONY ELECTRONICS LIMITED Vs. ACCE, DIV.-I
|
July 28, 1995 |
|
TOTA RAM Vs. STATE OF U P
|
May 3, 1995 |
|
TRACK PACK INDIA LIMITED Vs. CHAIRMAN NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
February 21, 1995 |
|
TRIBHAN SINGH Vs. SOMVATI
|
September 26, 1995 |
|
TRILOK CHANDRA GARG Vs. ASST DIRECTOR INVESTIGATION INCOME TAX
|
October 30, 1995 |
|
TRILOKI NATH Vs. GANESH PRASAD
|
May 22, 1995 |
|
TRIPURARI MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHER
|
October 27, 1995 |
|
TRIVENI UDYOG KENDRA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
|
July 17, 1995 |
|
TULSA DEVI Vs. AMAR NATH
|
August 28, 1995 |
|
TULSI DAS SAHU Vs. STATE OF U. P. AND OTHERS
|
January 17, 1995 |
|
TULSI DAS SAHU Vs. STATE OF U.P. AND ORS.
|
January 1, 1995 |
|
TULSI DEVI Vs. STATE OF UTTAR PRADESH
|
January 12, 1995 |
|
U P AVAS EVAM VIKAS PARISHAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
September 14, 1995 |
|
U P AVAS EVEM VIKAS PARISHAD LUCKNOW Vs. LAXMI CHANDRA PAUL
|
September 5, 1995 |
|
U P FINANCIAL CORPORATION Vs. COMMISSIONER FAIZABAD DIVISION FAIZABAD
|
September 22, 1995 |
|
U P GRAM PRADHAN SANGATHAN ALIGARH Vs. STATE OF U P
|
April 20, 1995 |
|
U P INDUSTRIAL CO OPERATIVE ASSN LTD Vs. PRESIDING OFFICER LABOUR COURT KANPUR
|
October 13, 1995 |
|
U P PRESSTRESSED CO LTD Vs. STATE OF ALLAHABAD
|
December 18, 1995 |
|
U P S E B VARANASI Vs. XITH ADDL D J VARANASI
|
December 14, 1995 |
|
U P STATE ELECTRICITY BOARD Vs. SEARSOLE CHEMICALS LIMITED
|
March 1, 1995 |
|
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. UMRAO
|
February 15, 1995 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. LATIF AHMED
|
January 3, 1995 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
November 21, 1995 |
|
U P STATE SUGAR CORPORATION LTD Vs. STATA OF U P
|
February 15, 1995 |
|
U P WORK CHARGE AND MUSTER ROIL IVTH CLASS EMPLOYEES UNION U P JAL NIGAM VARANASI Vs. STATE OF U P
|
December 14, 1995 |
|
UDAI BHANU SINGH Vs. DISTRICT BASIC EDUCATION OFFICER ALLD
|
September 22, 1995 |
|
UDAI PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
|
November 30, 1995 |
|
UGGRA SAIN JAIN Vs. ADDL JUDGE SMALL GAUGES COURT MEERUT
|
May 23, 1995 |
|
UJAGAR AND OTHERS Vs. STATE
|
January 10, 1995 |
|
UMA AGARWAL AND OTHERS Vs. RAJ NATH AGARWAL AND OTHERS
|
February 25, 1995 |
|
UMA SHANKER BHARTI Vs. CHIEF CONTROLLER OF DEFENCE ACCOUNTS P ALLD
|
September 8, 1995 |
|
UMRAO PRASAD Vs. D I O S FATEHPUR
|
May 1, 1995 |
|
UNION OF INDIA Vs. BRAJESH KUMAR
|
September 25, 1995 |
|
UNION OF INDIA Vs. RENT CONTROL AND EVICTION OFFICER
|
May 1, 1995 |
|
UNION OF INDIA Vs. OM PRAKASH GUPTA AND OTHERS
|
December 14, 1995 |
|
UNIVERSAL COMMUNICATION SYSTEM Vs. STATE OF U P
|
May 26, 1995 |
|
URMILA Vs. KAUSHAL KISHORE
|
April 4, 1995 |
|
USHA AGARWAL Vs. RAJ NATH AGARWAL
|
February 28, 1995 |
|
USHA SHARMA Vs. BANK OF BARODA
|
January 13, 1995 |
|
USMAN Vs. STATE OF UTTAR PRADESH
|
February 13, 1995 |
|
UTTAR PRADESH CO-OPERATIVE SPINNING MILLS FEDERATION LTD Vs. PUKH RAJ MANTRI
|
January 11, 1995 |
|
UTTAR PRADESH INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD Vs. PRESIDING OFFICER LABOUR COURT I
|
October 13, 1995 |
|
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
|
October 30, 1995 |
|
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
|
December 18, 1995 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
January 11, 1995 |
|
UTTAR PRADESH STATE ELECTRICITY BOARD 14 ASHOKE MARG SHAKTI BHAWAN Vs. ROHTAK AND HISAR DISTRICT ELECTRICITY COMPANY LIMITED ALLAHABAD
|
March 2, 1995 |
|
UTTAR PRADESH STATE ROAD TRANS CORPN Vs. TARA DEVI
|
January 9, 1995 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOPI CHAND
|
April 3, 1995 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
|
November 21, 1995 |
|
UTTAR PRADESH STATE SUGAR CORPORATION Vs. STATE OF U P
|
March 30, 1995 |
|
UTTARAKHAND SANGHARSH SAMITI MUSSOORIA Vs. STATE OF U P
|
June 4, 1995 |
|
V K GADKARI Vs. IIND A D J ALIGARH
|
January 23, 1995 |
|
VEERENDRA SINGH Vs. COLLECTOR KANPUR DEHAT
|
January 16, 1995 |
|
VIDYA SAGAR Vs. PRESIDING OFFICER LABOUR COURT II
|
July 31, 1995 |
|
VIJAI BAHADUR SINGH Vs. STATE OF U P
|
May 25, 1995 |
|
VIJAI KUMAR AGRAWAL Vs. ANJALI ALIAS REKHA AGRAWAL
|
August 2, 1995 |
|
VIJAI NARAIN SINGH SENGAR Vs. STATE OF UTTAR PRADESH
|
April 6, 1995 |
|
VIJAY BAHADUR SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION DEORLA
|
January 18, 1995 |
|
VIJAY KRISHNA JAIN Vs. PRATAP CHAND JAIN
|
August 7, 1995 |
|
VIJAY KUMAR DIKSHIT Vs. RESERVE BANK OF INDIA KANPUR
|
November 9, 1995 |
|
VIJAY KUMAR MAHENDRA Vs. REGISTRAR HIGH COURT ALLD
|
May 9, 1995 |
|
VIJAY NARAYAN Vs. STATE OF U.P
|
November 8, 1995 |
|
VIJAY PRATAP SINGH Vs. NIDESHAK ARYUVEDIC EVAM UNANI CHIKITSA SEVA LUCKNOW
|
September 13, 1995 |
|
VIJAY SHANKAR SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION
|
August 17, 1995 |
|
VIJAY SINGH Vs. STATE OF U P
|
August 8, 1995 |
|
VIJAY SINGH Vs. STATE OF U P
|
April 3, 1995 |
|
VIJAYA KISHORE SINGH Vs. ADDITIONAL COMMISSIONER 1ST JHANSI DIVISION
|
August 16, 1995 |
|
VIJAYA SHANKER TEWARI Vs. STATE OF U.P.
|
September 6, 1995 |
|
VIJENDRA KUMAR GARG Vs. THE STATE OF U.P
|
February 28, 1995 |
|
VIKRAM Vs. STATE
|
January 20, 1995 |
|
VILAYTI LAL Vs. THE ADDL. DISTRICT JUDGE, MIRZAPUR AND OTHERS
|
August 31, 1995 |
|
VIMAL CHAND AGRAWAL Vs. TAX RECOVERY OFFICER
|
July 27, 1995 |
|
VIMAL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
|
January 18, 1995 |
|
VIMLA TALWAR Vs. ADDL D J
|
March 30, 1995 |
|
VINOD Vs. STATE OF U P
|
January 25, 1995 |
|
VINOD CHANDRA KELA Vs. PREMIER PRECISION TOOLS MFG P LTD
|
November 13, 1995 |
|
VINOD KUMAR DIXIT Vs. RENT CONTROL AND EVICTION OFFICER
|
December 4, 1995 |
|
VINOD KUMAR SHARMA Vs. D I O S MORADABAD
|
May 26, 1995 |
|
VINOD NARAIN Vs. STATE OF UTTAR PRADESH
|
February 1, 1995 |
|
VIPIN KUMAR, ACCOUNTANT, SADHAN SAHKARI SAMITI, BHAIRSOL, MAINPURI Vs. SECRETARY, SAHKARI SADHAN SAMITI LTD., BHAIRSOL, MAINPURI AND ORS.
|
September 18, 1995 |
|
VIRANDRA Vs. STATE OF U P
|
July 6, 1995 |
|
VIRANDRA BAHADUR SINGH Vs. STATE OF U P
|
February 6, 1995 |
|
VIRANDRA NARAIN SHUKLA Vs. STATE OF U P
|
April 4, 1995 |
|
VIRENDRA KISHORE Vs. PRESCRIBED AUTHORITY
|
July 7, 1995 |
|
VIRENDRA KUMAR MISRA Vs. STATE OF U P
|
January 16, 1995 |
|
VIRENDRA PAL SINGH AND ANOTHER Vs. STATE OF U.P.
|
February 1, 1995 |
|
VIRENDRA PRATAP SHAHI Vs. STATE OF U P
|
May 23, 1995 |
|
VIRENDRA SINGH Vs. MANAGING DIRECTOR UPSRTC
|
July 17, 1995 |
|
VIRENDRA SINGH Vs. STATE OF U.P.
|
August 1, 1995 |
|
VISHAL PACKAGINGS Vs. UNION OF INDIA UOI
|
August 2, 1995 |
|
VISHNU AUTAR Vs. XITH ADDL. DISTRICT JUDGE AND OTHERS
|
December 22, 1995 |
|
VISHNU DAYAL KATARA Vs. VIRENDRA KUMAR GUPTA
|
August 29, 1995 |
|
VISHRAM SINGH Vs. DISTRICT JUDGE ETAWAH
|
May 26, 1995 |
|
VISHWAKARMA CORPORATION Vs. CCE
|
February 21, 1995 |
|
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1995 |
|
VISWANATH Vs. D D C GORAKHPUR
|
July 7, 1995 |
|
VISWANIDHI DALMIA RAJA Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
August 16, 1995 |
|
WAHID HUSAIN Vs. STATE OF U.P.
|
December 9, 1995 |
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WAZID HUSAIN Vs. STATE OF U P
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May 19, 1995 |
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Y K SINGHAL Vs. STATE OF U P
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January 11, 1995 |
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YAKOOB FARID BHAI Vs. UNION OF INDIA
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March 15, 1995 |
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YASHODA DEVI Vs. PRAKASH BHELOTIA
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April 26, 1995 |
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YASIN Vs. SAJJAD HUSAIN
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May 10, 1995 |
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YOGENDRA RAJ BALI MATHUR Vs. CENTRAL BANK OF INDIA BARABANK
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August 8, 1995 |
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YOGENDRA SINGH AND ANOTHER Vs. THE STATE OF U.P
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March 30, 1995 |
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YOGESH KUMAR Vs. STATE OF U P
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November 14, 1995 |
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YOGESH KUMAR GUPTA Vs. STATE OF U P
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June 19, 1995 |
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YOGESH NARAIN DIXIT Vs. SUPERINTENDENT DISTRICT JAIL
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October 19, 1995 |
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ZAHIR UDDIN Vs. STATE OF U P
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May 2, 1995 |
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ZAHOOR Vs. SESSIONS JUDGE SAHARANPUR
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February 21, 1995 |
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ZILA PANCHAYAT, AGRA Vs. PRAMOD KUMAR AND OTHERS
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May 16, 1995 |
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ZOHRA KHATOON Vs. MOHAMMAD IBRAHIM
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September 7, 1995 |
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