REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A S TRIPATHI Vs. STATE OF U P	January 24, 1994
A TO Z MEDICAL HALL Vs. UNION OF INDIA AND OTHERS	September 2, 1994
A.P.N. GIRI AND OTHERS Vs. UNION OF INDIA AND OTHERS	May 9, 1994
ABDUL GHAFFAR Vs. BHAGWAN DASS	September 13, 1994
ABDUL KHALIQ Vs. NAFISUL HASAN AND OTHERS	December 22, 1994
ABDUL MALIK Vs. STATE OF UTTAR PRADESH	January 29, 1994
ABDUL QAYYUM ANSARI Vs. XI ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	March 17, 1994
ABDUL RASHID MIR Vs. ADDL D J VARANASI	November 17, 1994
ABDUL SAEED KHAN Vs. SUNNI CENTRAL BOARD OF WAQFS	November 7, 1994
ABDUL SALAM Vs. 7TH ADDL. CHIEF JUDICIAL MAGISTRATE	November 15, 1994
ABDUL SALAM Vs. SUB DIVISIONAL OFFICER, KARCHANA ALLAHABAD & OTHERS	September 23, 1994
ABDUL SATTAR Vs. ABDUL RASHID	June 25, 1994
ABHA RANI GUPTA Vs. NEERA YADAV	April 1, 1994
ABHAY KUMAR Vs. CHAIRMAN SAMYUKT KSHETRIYA GRAMIN BANK	July 8, 1994
ABHIMANYU Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH	December 7, 1994
ABHIRAM KULSHRESHTHA Vs. VICE CHANCELLOR AGRA UNIVERSITY	February 25, 1994
ABID ALI Vs. STATE OF U P	October 5, 1994
ADYA PRASAD MISHRA Vs. STATE OF U P	March 24, 1994
AFAQ AHMAD Vs. STATE OF U P	October 7, 1994
AFROZ AHMAD Vs. UNION OF INDIA	January 11, 1994
AFSAR ALI Vs. COMMISSIONER OF INCOME TAX	August 30, 1994
AFTAB AHMAD Vs. DISTRICT BASIC EDUCATION OFFICER BALLIA	October 4, 1994
AGARWAL G P Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	March 8, 1994
AHMAD ALI KHAN Vs. ADDL. DISTRICT MAGISTRATE SUPPLY-CUM-RENT CONTROL	December 7, 1994
AHMED SHAREEF KHAN Vs. FARHAT SULTANA BEGUM	November 18, 1994
AIJAJUDDIN QURAISHI Vs. STATE OF U P	December 15, 1994
AIJAZUDDIN QURAISHI Vs. STATE OF U P	December 18, 1994
AJAI KUMAR VERMA Vs. MALTI VERMA	February 24, 1994
AJAI RAI Vs. STATE OF UTTAR PRADESH	November 22, 1994
AJAY OIL MILL Vs. COMMISSIONER OF SALES TAX	January 19, 1994
AJIT PRASAD JAIN Vs. PRESCRIBED AUTHORITY AND II ADDL CIVIL JUDGE	April 6, 1994
AKHIL KUMAR Vs. BOARD OF REVENUE LUCKNOW	October 5, 1994
AKHILESH KUMAR Vs. STATE OF U P	August 30, 1994
AKHTAR ALI Vs. STATE OF UTTAR PRADESH	December 19, 1994
AKSHAY KUMAR GAUR Vs. STATE OF U.P.	August 16, 1994
AKTTARYAR KHAN Vs. AZHAR YAR KHAN	May 14, 1994
ALI HASAN Vs. STATE OF UTTAR PRADESH	September 7, 1994
ALI MOHAMMAD Vs. ALIM AND OTHERS	July 25, 1994
ALI MOHD Vs. STATE OF U P	May 14, 1994
ALI SHER ALIAS SHER ALI Vs. HUSHMAT	November 29, 1994
ALLAHABAD AGRICULTURAL INSTITUTE Vs. BIPIN KUMAR	August 30, 1994
ALLAHABAD DEVELOPMENT AUTHORITY Vs. STATE OF U P	March 24, 1994
ALLAHABAD DISTRICT CO OPERATIVE BANK Vs. LALJI SRIVASTAVA	May 17, 1994
ALLAUDDIN AND OTHERS Vs. STATE OF U.P.	November 14, 1994
ALOK GARG Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P	April 11, 1994
ALOK INDUSTRIES Vs. STATE OF UTTAR PRADESH	November 21, 1994
ALOK KUMAR BHARDWAJ Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS	January 21, 1994
ALOK KUMAR BHARDWAJ Vs. ALIGARH MUSLIM UNIVERSITY, ALIGARH AND OTHERS	March 23, 1994
AMAR NATH GUPTA Vs. OM PRAKASH VERMA AND OTHERS	March 3, 1994
AMAR NATH MISRA AND OTHERS Vs. JATA SHANKER MISRA	August 17, 1994
AMAR PAL Vs. STATE OF UTTAR PRADESH	February 24, 1994
AMAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION FATEHPUR	February 16, 1994
AMBARISH KUMAR TIWARI Vs. COMMITTEE OF MANAGEMENT CHACHA NEHRU HIGHER SECONDARY SCHOOL MAJHAWAU	January 7, 1994
AMBIKA PRASAD Vs. COMMISSIONER JHANSI DIVISION	February 8, 1994
AMBIKA PRASAD CHAUBEY Vs. STATE OF UTTAR PRADESH	November 24, 1994
AMBRISH PAL AND OTHERS Vs. CHAIRMAN, GRAMIN BANK, BASTI AND OTHERS	March 17, 1994
AMIR SINGH Vs. STATE	July 15, 1994
AMNA Vs. TASLEEMA	July 5, 1994
AMOD KUMAR SHARMA Vs. STATE OF U P	October 28, 1994
ANAND LAMINATES LTD Vs. COMMISSIONER OF SALES TAX U P	February 8, 1994
ANAND MOHAN SRIVASTAVA Vs. STATE OF U P	July 18, 1994
ANAND PRAKASH Vs. ADDITIONAL DISTRICT MAGISTRATE	November 21, 1994
ANAND PRAKASH MALVIYA Vs. STATE OF U P	December 22, 1994
ANIL KUMAR CHADDHA Vs. A D J MEERUT	November 15, 1994
ANIL KUMAR GANGWAR Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION	January 4, 1994
ANIL KUMAR JAIN Vs. VIITH ADDITIONAL DISTRICT JUDGE SAHARANPUR	December 2, 1994
ANIL KUMAR MATHUR Vs. STATE OF U P	July 8, 1994
ANIL KUMAR SINGH Vs. DISTRICT MAGISTRATE PRATAPGARH	September 22, 1994
ANIL KUMAR SINGH YADAV Vs. UNION OF INDIA	April 19, 1994
ANIRUDA Vs. FAMILY COURT	November 9, 1994
ANIS Vs. UNION OF INDIA AND OTHERS	August 4, 1994
ANJU KULSHRESTHA Vs. HARVIJAL SINGH	January 23, 1994
ANKUR Vs. STATE OF U.P.	August 24, 1994
ANOKHEY Vs. STATE	January 17, 1994
ANSARA BEGUM Vs. AGEELA KHATOON	July 7, 1994
ANSARA BEGUM Vs. HARNAM SINGH	July 7, 1994
ANTU Vs. SHESH NATH PANDEY	July 4, 1994
ANUJ KUMAR Vs. CANTONMENT BOARD	December 5, 1994
AQUIL ALVI Vs. STATE OF UTTAR PRADESH	December 22, 1994
ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA Vs. SOM PAL SINGH	March 24, 1994
ARUN ALIAS BOBY Vs. STATE OF U P	April 1, 1994
ARVIND KUMAR Vs. DEPUTY DIRECTOR ADMN RAJYA KRISHI UTPADAN MANDI PARISHAD	July 5, 1994
ARVIND LAL Vs. INCOME TAX OFFICER	November 16, 1994
ASAD KHAN Vs. STATE OF U P	September 27, 1994
ASHISH KUMAR Vs. SECRETARY MEDICAL HEALTH AND EDUCATION U P LUCKNOW	September 23, 1994
ASHOK Vs. STATE OF U P	September 6, 1994
ASHOK BHARGAVA Vs. R.C.E.O., KANPUR NAGAR AND OTHERS	July 22, 1994
ASHOK KUMAR Vs. THE EXECUTIVE ENGINEER, RURAL ENGINEERING SERVICES AND OTHERS	May 11, 1994
ASHOK KUMAR Vs. DY. DIRECTOR OF EDUCATION AND ORS.	September 9, 1994
ASHOK KUMAR SHUKLA Vs. DISTRICT ADMINISTRATIVE COMMITTEE COOPERATIVE SOCIETIES	March 3, 1994
ASHOK KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR	October 6, 1994
ASHOK KUMAR SOOD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 17, 1994
ASHOK KUMAR TEWARI Vs. SHISHU PALA	October 19, 1994
ASHOK KUMAR TYAGI Vs. UNION OF INDIA AND ORS.	October 3, 1994
ASHOK PANDEY ADVOCATE Vs. STATE OF UTTAR PRADESH	August 10, 1994
ASHOK RAI AND ANR. Vs. STATE OF U.P. AND ORS.	November 22, 1994
ASHOKA PAPER PRODUCTS Vs. STATE OF UTTAR PRADESH	July 22, 1994
ASHRAF ALI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND OTHERS	August 17, 1994
ASNAT ALI SIDDIQUI Vs. STATE OF U P	October 27, 1994
ASSISTANT COMMISSIONER KANDRIYA VIDYALAYA SANGTHAN Vs. GAURAV SINGH	April 23, 1994
ATAR SINGH Vs. DISTRICT JUDGE JHANSI	January 27, 1994
ATIQ Vs. STATE OF U P	October 3, 1994
ATKE CONFECTIONERY & ORS Vs. ANDHRA BANK & ORS	November 10, 1994
AUDAN SINGH Vs. RAIENDRA SINGH AND OTHERS	September 9, 1994
AVADH RAM Vs. STATE OF U P	January 11, 1994
AVANISH KUMAR @ RAJJAN Vs. STATE OF U.P.	November 16, 1994
AWADHESH PRATAP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, LALITPUR AND ANOTHER	August 3, 1994
AWADHESH SINGH Vs. CHIEF DEVELOPMENT OFFICER SONBHADRA	April 13, 1994
AWDHESH NARAIN RAI Vs. STATE OF U P	December 15, 1994
AYODHYA PRASAD TIWARI Vs. STATE OF U P	January 25, 1994
AYODHYA SINGH Vs. STATE OF U P	January 31, 1994
AZEEMUR REHMAN SIDDIQUI Vs. UNION OF INDIA MINISTRY OF POST AND TELEGRAPHS	December 6, 1994
AZIMUDDINS Vs. KALEY KHAN	January 17, 1994
AZIZ AHMAD Vs. RAFIQAN	November 2, 1994
B B SINGH Vs. BALBHADDAR SINGH	February 3, 1994
B D N PHARMACEUTICALS Vs. SHREE GOPAL ENGINEERING AND CHEMICAL WORKS	December 15, 1994
B K JAIN Vs. STATE OF UTTAR PRADESH	January 24, 1994
B K MAHESHWARI Vs. STATE OF U P	May 12, 1994
BABA RAM DAS Vs. PREM SINGH AND OTHER	December 9, 1994
BABAR ALI Vs. UNION OF INDIA	October 6, 1994
BABLOO Vs. STATE OF U.P.	September 1, 1994
BABOO LAL Vs. 3RD ADDL. DISTRICT JUDGE, MATHURA, AND OTHERS	May 2, 1994
BABOO RAM Vs. STATE	April 23, 1994
BABOO RAM GUPTA Vs. STATE OF U P	November 23, 1994
BABU Vs. MOHD YAMIN	December 13, 1994
BABU LAL Vs. STATE OF UTTAR PRADESH	October 6, 1994
BABU RAM Vs. STATE OF U P	October 26, 1994
BABU SINGH Vs. STATE OF U P	August 25, 1994
BABULAL SINGH Vs. BOARD OF REVENUE U P	March 4, 1994
BADAUN BONE MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 23, 1994
BADRE ALAM AND OTHERS Vs. STATE OF U.P.	September 28, 1994
BAGI LAL NISHAD Vs. DISTRICT MAGISTRATE ALLAHABAD	February 7, 1994
BAGOO RAM Vs. STATE	March 21, 1994
BAHADUR SINGH GAUR Vs. D I O S KANPUR	November 14, 1994
BAIDYANATH AYURVED BHAWAN LTD Vs. UNION OF INDIA UOI	September 21, 1994
BAIJ NATH BHATTACHARYA Vs. LABOUR COURT	May 2, 1994
Bajrangi Pandey and another Vs. State of Uttar Pradesh and others	September 6, 1994
BAL KISHAN Vs. BOARD OF REVENUE U P AT ALLAHABAD	February 23, 1994
BAL MUKUND JAISWAL Vs. ADHIKSHAK, JANPAD KARAGAR, VARANASI AND ANOTHER	August 30, 1994
BAL RAM @ BALLE Vs. RASOOL KHAN	July 11, 1994
BALBIR SINGH Vs. VIJAI SINGH	February 11, 1994
BALBIR SINGH Vs. STATE OF UTTAR PRADESH	July 20, 1994
BALDEO Vs. DY DIRECTOR OF CONSOLIDATION PRATAPGARH	February 1, 1994
BALDEO KUMAR PAHUJA A K SHARMA Vs. STATE OF U P	November 28, 1994
BALI KARAN Vs. GRAM SABHA	August 24, 1994
BALRAM SINGH Vs. HARISH CHANDRA SRIVASTAVA	January 7, 1994
BANGALI Vs. DEWAN	April 25, 1994
BANGALI AND OTHERS Vs. STATE OF U P AND OTHERS	July 20, 1994
BANKEY LAL Vs. XII ADDITIONAL DISTRICT JUDGE MORADABAD	February 22, 1994
BANSAL FORGINGS Vs. U P FINANCIAL CORPORATION	March 18, 1994
BANSI LAL Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR	January 28, 1994
BANWARI Vs. STATE	February 3, 1994
BANWARI SINGH Vs. VI ADDITIONAL DISTRICT JUDGE BAREILLY	February 28, 1994
BARATI Vs. STATE	February 7, 1994
BASIC SHIKSHA ADHIKARI BRIJ NAGAR Vs. 5TH ADDITIONAL DISTRICT JUDGE MATHURA	March 15, 1994
BASOO Vs. STATE OF U P	July 28, 1994
BASTI SUGAR MILLS CO LTD Vs. STATE OF UTTAR PRADESH	March 30, 1994
BASTI SUGAR MILLS CO LTD Vs. STATE OF UTTAR PRADESH	December 22, 1994
BASUDEO Vs. STATE OF UTTAR PRADESH	September 9, 1994
BATTAN LAL Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	November 30, 1994
BECHAN PRASAD Vs. STATE OF U P	February 25, 1994
BECHAN PRASAD Vs. XITH A D J VARANASI	March 1, 1994
BEENA Vs. GURESHVIR TOMER	November 15, 1994
BEER SINGH Vs. STATE OF U.P. AND OTHERS	August 16, 1994
BEGAM MANZOOR HASAN Vs. VITH ADDL DISTRICT JUDGE LUCKNOW	March 22, 1994
BEGNIS LIONEL Vs. STATE OF U P	November 28, 1994
BHAGWAN DAS AND OTHERS Vs. THE SPL. JUDGE, JHANSI AND OTHERS	May 17, 1994
BHAGWAN PRASAD TRIVEDI Vs. STATE OF UP	September 7, 1994
BHAGWAN VATS Vs. CHANCELLOR AWADH UNIVERSITY	October 6, 1994
BHAGWAT Vs. STATE	January 5, 1994
BHAGWAT PRASAD Vs. DIST ADMINISTRATIVE COMMITTEE	December 1, 1994
BHAGWAT PRASAD Vs. DIST. ADMINISTRATIVE COMMITTEE	October 1, 1994
BHAJAN LAL Vs. STATE OF UTTAR PRADESH	November 18, 1994
BHALLAN Vs. DY DIRECTOR OF CONSOLIDATION VARANASI	May 20, 1994
BHANU PRAKASH SINGH Vs. CHANCELLOR AGRA UNIVERSITY	April 12, 1994
BHANU PRATAP SINGH Vs. ADDITIONAL COMMISSIONER II ALLD REGION ALLAHABAD	December 21, 1994
BHARAT AND OTHERS Vs. THE NAGARPALIKA, AZAMGARH AND OTHERS	March 1, 1994
BHARAT BHUSHAN TRIPATHI Vs. KASHI VIDYAPEETH VARANASI	October 20, 1994
BHARAT ELECTRICALS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 5, 1994
BHASKAR CHANDRA BRIJVASI Vs. KUMAON UNIVERSITY AND OTHERS	August 3, 1994
BHAVBHUTI SINGH Vs. P.L. PUNIA SECRETARY FOOD CIVIL SUPPLIES AND OTHERS	July 27, 1994
BHAWAR SINGH Vs. STATE OF U.P.	September 9, 1994
BHAWNA Vs. ASHOK KUMAR	August 12, 1994
BHIRGU DAYAL Vs. RAMESH PRASAD	February 25, 1994
BHOJNALAYA KARMCHARI SANGH Vs. CERTIFYING OFFICER	March 15, 1994
BHOLA Vs. BARSATI	July 20, 1994
BHOLA NATH Vs. THE STATE	July 5, 1994
BHOLA SINGH AND KASHI SINGH Vs. STATE OF U P	December 8, 1994
BHONDU AND OTHERS Vs. STATE OF U.P.	August 3, 1994
BHUPENDRA SINGH Vs. ADDL. DISTRICT JUDGE/SPECIAL JUDGE	September 14, 1994
BIPAT Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR	October 28, 1994
BIRENDRA BIKRAM SINGH Vs. KAMALA DEVI	January 29, 1994
BIRJESH KUMAR Vs. DISTRICT CANE OFFICER	April 26, 1994
BISHESHWAR ALIAS VISHWANATH Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI	March 23, 1994
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MODI SPINNING AND WEAVING MILLS CO. LIMITED	August 4, 1994
BOARD OF DIRECTORS ALLAHABAD AGRICULTURAL INSTITUTE Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD	November 22, 1994
BRIJ LAL Vs. VIII ADDL D J	September 28, 1994
BRIJ MOHAN GUPTA Vs. UNION OF INDIA	November 18, 1994
BRIJ NATH SINGH Vs. RAM CHHABILA SINGH AND OTHERS	November 29, 1994
BRIJ RAJ SINGH Vs. STATE OF U.P. AND OTHERS	April 1, 1994
BRIJENDRA SINGH Vs. CHIEF DEVELOPMENT OFFICER, BULANDSHAHR & ORS.	July 12, 1994
BRINDA DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	January 27, 1994
BUDDIN Vs. STATE OF U P	September 26, 1994
BULAKI DAS Vs. STATE OF U P	January 24, 1994
C DOCTOR AND COMPANY LTD Vs. M S BELWAL SPINNING MILLS LTD	August 23, 1994
C.O.M. JANTA INTER COLLEGE Vs. D.I.O.S., JAUNPUR AND OTHERS	May 17, 1994
CADET ADITYA SINGH Vs. COMMITTEE OF MANAGEMENT OF U P SAINIK SCHOOL	October 3, 1994
CAMPHOR AND ALLIED PRODUCTS LTD Vs. UNION OF INDIA UOI	September 20, 1994
CAPITAL PAPER MILLS P LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE	November 29, 1994
CAPT V P SHARMA Vs. INDER KUMAR LODHA	May 26, 1994
CAPTAIN ARAN KUMAR Vs. UNION OF INDIA AND OTHERS	July 28, 1994
CAREW AND CO Vs. STATE OF U P	November 15, 1994
CENTURY FOAMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 31, 1994
CHADUA Vs. STATE OF U P	February 7, 1994
CHAMAN SHER Vs. STATE OF UTTAR PRADESH	September 26, 1994
CHAND KIRAN TYAGI Vs. STATE OF UTTAR PRADESH	January 20, 1994
CHANDRA AND ORS Vs. STATE OF U P	July 5, 1994
CHANDRA BHAN SINGH Vs. III ADDITIONAL JUDGE, GONDA & ORS.	January 20, 1994
CHANDRA KALA VERMA Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS, IVTH REGION, ALLAHABAD AND OTHERS	July 6, 1994
CHANDRA KISHORE DUBEY Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI	January 7, 1994
CHANDRA MOHAN SAXENA Vs. STATE OF U.P. AND OTHERS	September 23, 1994
CHANDRA SEN Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND OTHERS	January 1, 1994
CHANDRABHAN Vs. GAON SABHAA	August 24, 1994
CHANDRAPAL SINGH Vs. KRISHNAPAL SINGH	January 22, 1994
CHANDRAWATI Vs. KAILASH NATH	September 30, 1994
CHANDREKESH YADAV Vs. SUGARCANE COMMISSIONER AND REGISTRAR CO OP SUGAR MILLS SOCIETY	December 13, 1994
CHANDRESH SINGH Vs. DISTRICT MAGISTRATE CHAIRMAN	February 22, 1994
CHANDRIKA RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR	October 7, 1994
CHET RAM GANG WAR Vs. STATE OF U.P.	November 24, 1994
CHETANSWAROOP Vs. COLLECTOR JHANSI DISTRICT JHANSI	January 3, 1994
CHHABILAL Vs. STATE OF U.P. AND OTHERS	September 19, 1994
CHHATTOO Vs. LAND MANAGEMENT COMMITTEE	March 7, 1994
CHHOTEY AND OTHERS Vs. THE STATE	September 23, 1994
CHHOTEY LAL Vs. XIV ADDL DISTRICT JUDGE KANPUR	January 10, 1994
CHHOTEY LAL ALIAS DULLA Vs. STATE OF U.P.	October 21, 1994
CHIEF ENGINEER BETWA RIVER BOARD NANDANPURA Vs. L N GARG	August 18, 1994
CHIEF ENGINEER UPPER GANGA IRRIGATION MODERNISATION PROJECT (WORLD BANK) ALIGARH AND OTHERS Vs. M/S. ALLIED CONSTRUCTION	July 20, 1994
CHITRA AGRAWAL Vs. JAGDISH SARAN GOAL	November 22, 1994
CHUNNI LAL Vs. SORAN	January 31, 1994
CHUNNI S O BALLI DHANUK Vs. STATE	February 8, 1994
CHUNNU LAL Vs. STATE	November 7, 1994
COLLECTOR, DEHRADUN Vs. SMT. KAILASH DEVI	August 4, 1994
COMMISSIONER OF GIFT TAX Vs. KAILASHPAT JUTHALAL HUF	January 10, 1994
COMMISSIONER OF INCOME TAX Vs. H N MEHROTRA	February 21, 1994
COMMISSIONER OF INCOME TAX Vs. GARGAONS EXPORTS PRIVATE LIMITED	August 30, 1994
COMMISSIONER OF INCOME TAX Vs. GOPAL RICE MILLS	July 28, 1994
COMMISSIONER OF INCOME TAX Vs. RAM AGARWAL HUF	July 29, 1994
COMMISSIONER OF INCOME TAX Vs. MORADABAD SYATES LIMITED	July 20, 1994
COMMISSIONER OF INCOME TAX Vs. PARMANAND CHICHAR S R	November 7, 1994
COMMISSIONER OF INCOME TAX Vs. HIGH COURT ALLAHABAD	December 13, 1994
COMMISSIONER OF INCOME TAX Vs. SURENDRA SINGH PAHWA	December 13, 1994
COMMISSIONER OF INCOME-TAX Vs. S R PARMANAND CHICHAR	November 7, 1994
COMMISSIONER OF INCOME-TAX Vs. SWARUP VEGETABLE PRODUCTS	July 8, 1994
COMMISSIONER OF INCOME-TAX Vs. KAVITA GUPTA	September 5, 1994
COMMISSIONER OF INCOME-TAX Vs. U P RAJYA SAHKARI BHUMI VIKAS BANK LTD	February 23, 1994
COMMISSIONER OF INCOME-TAX Vs. LAXMI PRASAD AND SONS	March 22, 1994
COMMISSIONER OF INCOME-TAX Vs. PRAKASHWATI	January 10, 1994
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. BAKHTAWAR LAL KAILASH CHAND	November 25, 1994
COMMISSIONER SALES TAX U P LUCKNOW Vs. SUPER WOOL HOUSE	September 26, 1994
COMMISSIONER SALES TAX U P LUCKNOW Vs. GOVERNMENT OF INDIA PRESS	September 23, 1994
COMMITTEE OF MANAGEMENT A V INTER COLLEGE SHAMSABAD Vs. DISTRICT INSPECTOR OF SCHOOLS FARRUKHABAD	March 30, 1994
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. THE DISTRICT INSPECTOR OF SCHOOLS, FATEHPUR AND OTHERS	May 16, 1994
COMMITTEE OF MANAGEMENT BRIGADIER HOSHIAR SINGH MEMORIAL UCHCHATAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION	March 17, 1994
COMMITTEE OF MANAGEMENT DHARAM SAMAJ COLLEGE Vs. VICE CHANCELLOR AGRA UNIVERSITY	October 7, 1994
COMMITTEE OF MANAGEMENT JANHITKARI INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION	February 24, 1994
COMMITTEE OF MANAGEMENT N U M VIDYALAYA AGRA Vs. RANVIR SINGH	November 10, 1994
COMMITTEE OF MANAGEMENT NAVIN ADARSH UCHCHATTAR MADHYAMIK VIDYALAYA Vs. SUSHIL KUMAR	March 30, 1994
COMMITTEE OF MANAGEMENT RATAN MUNI JAIN INTER COLLEGE Vs. III ADDITIONAL CIVIL JUDGE AGRA	April 22, 1994
COMMITTEE OF MANAGEMENT SHRI GIRDHARI LA HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS FIROZABAD	April 4, 1994
COMMITTEE OF MANAGEMENT TOWN INTER COLLEGE MOHAMODABAD GOHNA Vs. DISTRICT INSPECTOR OF SCHOOLS MAU	September 29, 1994
COMMITTEE OF MANAGEMENT, J.L. NEHRU UCHCHATAR MADHYAMIK VIDYALAYA AND OTHERS Vs. ASSTT. REGISTRAR, FIRMS, SOCIETIES AND CHITS, GORAKHPUR AND OTHERS	August 12, 1994
COMMITTEE OF MANAGEMENT, SHAHID MANGAL PANDEY INTER COLLEGE, NAGWA, DISTRICT BALLIA AND OTHERS Vs. STATE OF U. P. AND OTHERS	January 11, 1994
COMMITTEE OF MANAGEMENT, SRI SANATAN DHARAM INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS	August 16, 1994
COMMITTEE OF MANAGEMENT, TYAGI UCHCHATAR MADHYAMIK VIDYALAYA ISMAILPUR, MAHARAUNDA, ALLAHABAD Vs. SECRETARY, U.P. BASIC EDUCATION BOARD, ALLAHABAD AND OTHERS	October 7, 1994
COMMITTEE OF MANAGEMENT, U.M. VIDYALAYA Vs. THE STATE OF U.P. AND OTHERS	September 13, 1994
D.C.M. SHRIRAM INDUSTRIES LIMITED AND OTHERS Vs. STATE OF U.P. & OTHERS	October 25, 1994
DASNAM NAGA SANYASI Vs. ALLAHABAD DEVELOPMENT AUTHORITY ALLAHABAD	January 25, 1994
DAULAT RAM Vs. SMT. SHANTI DEVI	February 16, 1994
DAYA SHANKER MISHRA Vs. NATIONAL TEXTILE CORPORATION U P LTD	February 22, 1994
DAYA SHARMA Vs. SHAKUNTALA TANDON	April 6, 1994
DEENA NATH Vs. SPL	November 24, 1994
DEEP CHAND Vs. STATE OF U P	March 9, 1994
DEEP NARAIN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, GORAKHPUR AND OTHERS	July 11, 1994
DEEP NARAIN TRIPATHI Vs. DIRECTOR OF EDUCATION	October 17, 1994
DEEPAK AGARWAL Vs. SHANTI SWAMP JAM	October 25, 1994
DEEPAK GUPTA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD, U. P.	March 22, 1994
DEEPAK KUMAR TYAGI Vs. VTH ADDITIONAL DISTRICT JUDGE SAHARANPUR	February 14, 1994
DEEPENDRA METAL WORKS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	January 11, 1994
DEEPSONE NON-FERROUS ROLLING MILLS PVT LTD Vs. SUPDT OF CUSTOMS AND CENTRAL EXCISE	September 6, 1994
DENDRITE INDIA PVT LTD Vs. UNION OF INDIA UOI	December 8, 1994
DEO NARAIN Vs. SATYA DEO	April 11, 1994
DESHPAT SINGH Vs. STATE OF U P	November 2, 1994
DEV PRAKASH AGARWAL Vs. SPL JUDGE E C ACT ALIGARH	November 25, 1994
DEVI SHANKER PANDEY Vs. STATE OF U P	February 8, 1994
DEWA SHARIF COLD STORAGE PVT. LTD. Vs. KRISHI UTPADAN MANDI SAMITI, BARABANKI	November 14, 1994
DEWAN ENTERPRISES Vs. COMMISSIONER OF SALES TAX U P	January 7, 1994
DHAKKAN LAL AND OTHERS Vs. STATE OF U.P.	November 17, 1994
DHANRAJ Vs. STATE OF U P	October 19, 1994
DHARAM DAS Vs. BOARD OF REVENUE U P AT ALLAHABAD	March 3, 1994
DHARAM PAL SINGH Vs. UNION OF INDIA AND OTHERS	August 8, 1994
DHARAM SINGH Vs. STATE OF U P	December 7, 1994
DHARAMBIR SINGH Vs. STATE OF U.P	August 31, 1994
DHARAMVIR Vs. MAHIPAL	February 23, 1994
DHEERA Vs. STATE OF U P	January 24, 1994
DHUNNU LAL Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	January 7, 1994
DIGVIJAI SINGH Vs. TEHSILDAR TEHSIL NAGINA DISTRICT BIJNOR	August 5, 1994
DILEEP CHANDRA Vs. STATE OF U.P.	August 3, 1994
DINESH KUMAR Vs. LALITA MOR	November 25, 1994
DINESH KUMAR AND OTHERS Vs. RAMESH PRASAD AND OTHERS	February 25, 1994
DINESH KUMAR GANDHI Vs. DIRECTOR, FAMILY PLANNING/FAMILY WELFARE U. P. AND OTHERS	May 13, 1994
DINESH KUMAR GARG Vs. PUBLIC SERVICE COMMISSION U P ALLAHABAD	January 19, 1994
DINESH KUMAR SINGH Vs. STATE OF U P	November 14, 1994
DINESH PRATAP DWIVEDI Vs. STATE OF UTTAR PRADESH	September 9, 1994
DINESH SINGH AND OTHERS Vs. DISTRICT JUDGE, DEORIA AND OTHERS	May 19, 1994
DINKAR SINHA Vs. DIRECTOR GENERAL POLICE U P	March 18, 1994
DIRECTOR GENERAL E S I C Vs. SCIENTIFIC INSTRUMENT CO LTD	October 24, 1994
DIWAKAR AWASTHI Vs. DY DIRECTOR OF EDUCATION	February 14, 1994
DIWAKAR PRASAD MISRA Vs. STATE OF ALLAHABAD	February 11, 1994
DOORI SINGH Vs. STATE OF U.P.	August 14, 1994
DR. (SMT.) SHARDA LAXMI CHAND Vs. STATE OF U.P. AND OTHERS	October 7, 1994
DR. BAIKUNTH NARAIN TRIPATHI Vs. THE DISTRICT INSPECTOR OF SCHOOLS, KANPUR NAGAR AND OTHERS	March 30, 1994
DR. BALRAM BHUTT AND OTHERS Vs. DIRECTOR OF HIGHER EDUCATION, U.P. AND OTHERS	August 2, 1994
DR. K.K. SHARMA Vs. CHANCELLOR, ALLAHABAD UNIVERSITY AND OTHERS	July 15, 1994
DR. KM. KALRA Vs. PRINCIPAL, S.N. MEDICAL COLLEGE, AGRA AND OTHERS	February 16, 1994
DR. M.C. JAIN Vs. STATE OF U.P. AND ORS.	October 25, 1994
DR. MOHAMMAD ABDUL AZIZ Vs. UNION OF INDIA	September 7, 1994
DR. RAJENDRA BAHADUR SINGH Vs. SANJAI GANDHI POST GRADUATE OF MEDICAL SCIENCES, LUCKNOW AND OTHERS	February 9, 1994
DR. RAM AMIN CHAND NANDGRANI Vs. STATE OF U. P. AND OTHERS	July 19, 1994
DR. RASHMI MITTAL AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 3, 1994
DR. S.N. MITTAL Vs. STATE OF U.P. AND ANR.	September 7, 1994
DR. SURENDRA TEWARI Vs. DIRECTOR OF EDUCATION, HIGHER EDUCATION AND ORS.	October 17, 1994
DURGA PRASAD Vs. RAM LAKHAN	November 14, 1994
DURGA PRASAD MAHABIR PRASAD Vs. DISTRICT JUDGE, GHAZIPUR	August 2, 1994
DURGESH KUMARI Vs. STATE OF U.P. AND OTHERS	April 1, 1994
DWARIKA DAS SHASTRI Vs. CHANCELLOR OF SAMPURNAND SANSKRIT UNIVERSITY LUCKNOW	November 22, 1994
DWARKA PRASAD Vs. SHIVANATH GUPTA & OTHERS	November 11, 1994
DY REGISTRAR CO-OPERATIVE SOCIETY Vs. DAMODAR PRASAD GAUR	July 13, 1994
ESIC Vs. RAJ KALI DEVI	October 18, 1994
EX LT SANJIV JAGGI Vs. UNION OF INDIA	January 11, 1994
EXECUTIVE ENGINEER CONSTRUCTION DIVISION Vs. CORONATION CONSTRUCTION CO	February 17, 1994
EXECUTIVE ENGINEER IIND CONSTRUCTION DIVISION U P JAL NIGAM Vs. PRESIDING OFFICER LABOUR COURT	May 20, 1994
FATEH SINGH Vs. STATE OF UTTAR PRADESH	August 16, 1994
FLEX LAMINATERS-II LTD Vs. CEGAT	October 25, 1994
FOREMOST INDUSTRIES INDIA LTD Vs. CENTRAL BANK OF INDIA HAVING ITS CENTRAL OFFICE	December 16, 1994
G C DATTA ROY Vs. STATE OF U P	November 1, 1994
G I PUNVANI Vs. STATE OF UTTAR PRADESH	April 25, 1994
G N MITTAL Vs. STATE OF U P	December 5, 1994
G P AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	March 8, 1994
G S ASTHANA Vs. U P TEXTILE CORPORATION LTD	July 29, 1994
GAJANAND AKHRAMKA Vs. STATE OF U.P.	March 9, 1994
GAJENDRA KUMAR AGARWAL Vs. STATE OF U P	March 17, 1994
GAJODHAR SINGH Vs. STATE OF	December 9, 1994
GANESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAHARAJGANJ AND OTHERS	February 9, 1994
GANGA SAGAR SINGH Vs. STATE OF U P	August 4, 1994
GANPAT AND OTHERS Vs. STATE OF U.P.	October 21, 1994
GAON SABHA NAPHAREPUR BALLIA Vs. BOARD OF REVENUE U P AT ALLAHABAD	November 18, 1994
GAVARDHAN SINGH Vs. UNION OF INDIA, MINISTRY OF TRANSPORT AND OTHERS	March 7, 1994
GAYATRI DEVI Vs. HARI LAL PASI	September 27, 1994
GENDA LAL Vs. STATE OF U.P. AND OTHERS	August 5, 1994
GENERAL MANAGER PUNJAB NATIONAL BANK Vs. KHAR BHAN RAM	September 26, 1994
GENERAL MANAGER, PUNJAB NATIONAL BANK Vs. KHAR BHAN RAM	February 26, 1994
GHANSHYAM Vs. STATE OF U P	February 2, 1994
GHASIL AND OTHERS Vs. CHOTE ALIAS VISHNU	October 21, 1994
GHULAM MOHAMMAD Vs. TAJ MOHAMMAD KHAN	September 13, 1994
GHURAI Vs. STATE	December 6, 1994
GHUREY LAL Vs. IXTH ADDL. DISTRICT JUDGE	November 29, 1994
GIRHARI LAL Vs. DISTRICT MAGISTRATE SHAHJEHANPUR	June 28, 1994
GIRISH CHANDRA SAXENA Vs. CHIEF EXECUTIVE STANDARD CHARTERED BANK	January 31, 1994
GODHAN Vs. RAM BILAS	April 11, 1994
GOKUL CHAND Vs. INCOME-TAX OFFICER	July 25, 1994
GOPAL Vs. STATE OF U P	September 6, 1994
GOPAL Vs. STATE OF UTTAR PRADESH	November 29, 1994
GOPAL KRISHAN MISHRA Vs. NAGAR PALIKA	January 16, 1994
GOPALJI SRIVASTAVA Vs. INSPECTOR GENERAL OF POLICE KARMIK	May 20, 1994
GOPI LAL Vs. MUKUT LAL	February 7, 1994
GOVERDHAN Vs. STATE OF U P	October 27, 1994
GOVIND KUMAR Vs. STATE OF U.P. AND OTHERS	November 2, 1994
GRAM SABHA BHKHTAWARGANJ Vs. ADMINISTRATOR NAGAR PALIKA MAU NATH BHANJAN	August 8, 1994
GRURAJ Vs. STATE OF U P	December 6, 1994
GULAB Vs. STATE OF U P	August 24, 1994
GULAB AND OTHERS Vs. STATE OF U.P.	September 7, 1994
GULAB KHATIK Vs. STATE OF U P	November 24, 1994
GULAB RAO Vs. DIRECTOR OF EDUCATION, U. P. ALLAHABAD AND OTHERS	September 8, 1994
GULZARI LAL Vs. STATE OF UTTAR PRADESH	January 11, 1994
GURLABH SINGH MAGITHIA GUGGI LAL Vs. STATE OF U P	October 20, 1994
GURU BUX SINGH BAKSHI Vs. STATE OF U P	January 31, 1994
GYAN CHAND Vs. STATE OF U.P.	July 22, 1994
GYANO ALIAS GYANWATI Vs. STATE OF UTTAR PRADESH	February 25, 1994
H CHOWDHARY ESTATES P LTD Vs. STATE OF U P	February 22, 1994
H GURU INSTRUMENTS NORTH INDIA PVT LTD Vs. CEGAT	October 4, 1994
H S SINGH Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA	November 14, 1994
HAFIZULLA AND ORS. Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.	September 9, 1994
HAIDER AND OTHERS Vs. STATE OF U.P.	September 8, 1994
HAKIMULLAHA AND OTHERS Vs. STATE OF U.P.	July 5, 1994
HAMEEDULLAH KHAN Vs. DISTRICT JUDGE GORAKHPUR	April 23, 1994
HANDICRAFTS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	December 8, 1994
HANSRAJ Vs. RAJPATI DEVI	October 25, 1994
HAR PRASAD AND OTHERS Vs. STATE OF U P	July 19, 1994
HARBANS Vs. JOINT DIRECTOR OF CONSOLIDATION MEERUT	December 8, 1994
HARBANS LAL MALHOTRA Vs. ASSISTANT COMMISSIONER SALES TAX GHAZIABAD	July 28, 1994
HARDEV SINGH Vs. STATE OF UTTAR PRADESH	October 6, 1994
HARENDRA KUMAR SHARMA Vs. SITA RAM	August 3, 1994
HARENDRA PRASAD Vs. PARSHOTTAMA	August 18, 1994
HARI KISHAN MAHESHWARI Vs. RAJENDRA KUMAR	November 24, 1994
HARI MOHAN Vs. V K MITTAL	September 2, 1994
HARI NATH SINGH Vs. STATE OF UTTAR PRADESH	January 7, 1994
HARI RAM GUPTA Vs. GAJENDRA PAL SINGH	April 13, 1994
HARI SHARAN Vs. VISHWANATH	January 24, 1994
HARISH Vs. STATE OF U.P.	August 4, 1994
HARISH CHAND KHAREY Vs. ASHOK KUMAR AND ANOTHER	February 1, 1994
HARISH CHANDRA Vs. DIN DAYAL	February 2, 1994
HARISH CHANDRA SINGH Vs. STATE OF U P	March 19, 1994
HARPAL SINGH AND OTHERS Vs. STATE	September 1, 1994
HASEENA BEGUM Vs. SHANWAS KHAN	November 9, 1994
HAWALDAR SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION ALLAHABAD	October 4, 1994
HAYAT HUSAIN KHAN Vs. STATE OF U.P. AND OTHERS	January 13, 1994
HET RAM KANODIA Vs. XTH ADDITIONAL DISTRICT JUDGE KANPUR	January 24, 1994
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. MOHD HASHIM SIDDIQUI	November 21, 1994
HIRA Vs. GAON SABHA	June 25, 1994
HIRA LAL Vs. MAST RAM	October 19, 1994
HIRA LAL Vs. REGISTRAR FIRMS	August 31, 1994
IN RE : U.P. RASHTRIYA CHINI MILL ADHIKARI PARISHAD AND 4 OTHERS Vs. STATE OF U.P. AND 12 OTHERS	September 27, 1994
INAM AND ANOTHER Vs. STATE OF U.P.	July 13, 1994
INAYAT ULLAH Vs. UNION OF INDIA	May 17, 1994
INDER SHANKAR Vs. STATE OF U P	November 29, 1994
INDERJIT OBERAI Vs. KESHAVA NAND OBERAI AND ANOTHER	September 2, 1994
INDIAN ALUMINIUM CABLES LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	March 4, 1994
INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED Vs. STATE OF UTTAR PRADESH	December 8, 1994
INDIAN HERBS RESEARCH AND SUPPLY CO Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	October 20, 1994
INDIAN OIL CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH	July 7, 1994
INDIAN WOOD PRODUCTS COMPANY LIMITED IZZATNAGAR BAREILLY Vs. KRISHI UTPADAN MANDI SAMITI	May 17, 1994
INDO NATIONAL LIMITED Vs. STATE OF UTTAR PRADESH	November 7, 1994
INDRAJ S O DESRAJ Vs. STATE OF UTTAR PRADESH	November 15, 1994
INDU BHUSAN SAH HUF Vs. WEALTH TAX OFFICER	January 24, 1994
INFANT MILK FOOD FACTORY Vs. LABOUR COURT	August 31, 1994
INTER MISSION INDUSTRIAL DEVELOPMENT ASSOCIATION Vs. SUB DIVISIONAL OFFICER DEHRADUN	January 19, 1994
INTERGREST INDIA (PVT.) LTD. Vs. NORTH EAST TRADING CO., RUSSIA AND OTHERS	August 8, 1994
INTERNATIONAL ELECTRON DEVICES LTD Vs. COLLECTOR A CUS AND C EX	December 20, 1994
IQBAL ALIAS BHATTACHARYA Vs. STATE OF U P	September 13, 1994
IQBAL BAHADUR Vs. STATE OF U P	February 4, 1994
IRFAN ALI Vs. ZILADHIKARI	August 16, 1994
IRSHAD Vs. STATE OF UTTAR PRADESH	December 20, 1994
IRSHAD AHMAD Vs. VII ADDITIONAL DISTRICT JUDGE ALIGARH	March 1, 1994
Irshad and Ors. Vs. State of U.P.& Anr.	December 20, 1994
ISRAR BEG Vs. SHAHNAZ BEGUM	August 12, 1994
ISRI Vs. DHRUP LAL	November 9, 1994
J K STEELS Vs. STATE OF UTTAR PRADESH	August 24, 1994
J P ENTERPRISES Vs. STATE OF UTTAR PRADESH	September 14, 1994
JAGANNATH BHATIA Vs. A D J BAREILLY	November 22, 1994
JAGAR NATH ALIAS BAIJ NATH Vs. JOINT DIRECTOR OF CONSOLIDATION GHAZIPUR	February 4, 1994
JAGAT PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	February 14, 1994
JAGAT PAL SINGH Vs. STATE OF U P	May 19, 1994
JAGDEV DASS Vs. STATE OF U P	September 7, 1994
JAGDIP SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT	February 22, 1994
JAGDISH Vs. MAHABIR SARAN JAIN	February 2, 1994
JAGDISH CHANDRA CHAWLA Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD	January 10, 1994
JAGDISH KUMAR TALWAR Vs. II ADDITIONAL CIVIL JUDGE VARANASI	March 2, 1994
JAGDISH NARAIN Vs. STATE OF U P	June 9, 1994
JAGDISH NARAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY	March 25, 1994
JAGDISH PRASAD Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT	March 9, 1994
JAGDISH PRASAD JAISWAL Vs. STATE OF U P	July 29, 1994
JAGDISH SINGH Vs. STATE OF U P	March 19, 1994
JAGJEET SINGH Vs. STATE OF U P	December 19, 1994
JAI CHANDRA GANGWAR Vs. IIIRD ADDL D J FARRUKHABAD	September 29, 1994
JAI PRAKASH Vs. NARESH AND OTHERS	July 18, 1994
JAI RAM Vs. STATE OF UTTAR PRADESH	December 7, 1994
JAI RAM Vs. STATE OF U P	January 21, 1994
JAIDAYAL DALMIYA Vs. SHEO MOHAN DALMIYA AND OTHERS	May 17, 1994
JAIDURGA DETERGENTS AND CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	November 16, 1994
JAIPAL LAL ALIAS JASPAL LAL Vs. STATE OF U P	January 5, 1994
JAMCO SHOE FACTORY Vs. COMMISSIONER OF SALES TAX U P	October 5, 1994
JAMEEL KHAN Vs. MUJAMMIL KHAN	September 19, 1994
JAMIL Vs. STATE OF U P	July 14, 1994
JANG BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD	December 16, 1994
JANTA VIDYALAYA INTER COLLEGE, ALINAGAR KENJRA AND ANOTHER Vs. BOARD OF REVENUE, U.P., AT ALLAHABAD AND OTHERS	April 18, 1994
JARNAIL SINGH Vs. STATE OF UTTAR PRADESH	February 11, 1994
JARNAIL SINGH AND ANR Vs. STATE OF U P	July 8, 1994
JAWAHIR SINGH AND OTHERS Vs. STATE OF U.P.	August 22, 1994
JAWHAR LAL NEHRU DEGREE COLLEGE BANDA Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI	December 16, 1994
JEET NARAIN Vs. SOBHAWATI	August 18, 1994
JHANDA ALIAS JHANDA SINGH Vs. STATE OF U P	September 1, 1994
JHINKAN Vs. ARVIND KUMAR	July 23, 1994
JHINKOO SINGH; SHYAM LAL Vs. STATE OF U P	August 24, 1994
JITENDRA KUMAR Vs. STATE OF U P	February 23, 1994
JITENDRA KUMAR GUPTA Vs. STATE OF U P	August 26, 1994
JIYALAL Vs. STATE OF U P	November 17, 1994
JOGENDRA KUMAR Vs. STATE OF U P	July 11, 1994
JOGRAJ Vs. STATE OF U P	October 26, 1994
JOKHU LAL Vs. SUPERINTENDENT CENTRAL JAIL	May 13, 1994
JOTWANI ELECTRIC CO. Vs. UNION OF INDIA (UOI) AND ANR.	August 30, 1994
JUGAL KISHORE Vs. STATE OF U P	October 4, 1994
JYOTI RAM Vs. DIST JUDGE SAHARANPUR	December 2, 1994
JYOTI RAM Vs. DISTRICT JUDGE SAHARANPUR	February 12, 1994
JYOTI SOMANI Vs. STATE OF U P	March 19, 1994
K B INDUSTRIES Vs. STATE OF UTTAR PRADESH	November 15, 1994
K J DIESELS P LTD Vs. CEGAT	January 4, 1994
K L RAMAIYA Vs. RAM CHARAN	August 11, 1994
K. P. SINGH Vs. DIRECTOR, TECHNICAL EDUCATION, U. P. KANPUR AND OTHERS	March 17, 1994
K.K. GAUTAM Vs. STATE OF U.P. AND OTHERS	June 13, 1994
K.M. GEETA GULATI Vs. STATE OF U.P. AND OTHERS	September 2, 1994
KAILASH DEVI Vs. IVTH A D J ALLAHABAD	September 29, 1994
KAILASH NARAIN Vs. STATE OF U P	August 25, 1994
KAILASH PRASAD JAISWAL Vs. NAGAR PALIKA MAHRAJGANJ	November 23, 1994
KALI CHARAN Vs. STATE OF UTTAR PRADESH	January 18, 1994
KALJEET KAUR Vs. GOPAL SINGH	July 29, 1994
KALKA Vs. FAMILY COURT JHANSI	November 24, 1994
KALLOO Vs. STATE OF U P	September 5, 1994
KALYAN SINGH M L A Vs. STATE OF UTTAR PRADESH	July 18, 1994
KAMAKHYA STEELS P LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 22, 1994
KAMAL Vs. STATE	November 29, 1994
KAMLA DEVI KUSHWAHA Vs. MANORAMA	January 18, 1994
KAMLA KANT TIWARI Vs. U P HIGHER EDUCATION SERVICE COMMISSION	October 19, 1994
KAMLA PRASAD RAI Vs. STATE OF U P	April 7, 1994
KAMLA SINGH AND OTHERS Vs. BARABANKI GRAMIN BANK AND OTHERS	July 6, 1994
KAMLESH KUMAR ALIAS MANKI Vs. STATE OF U P	August 3, 1994
KAMTA PRASAD KARANJIA Vs. JITENDRA NATH MISHRA AND ANOTHER	January 11, 1994
KANHAIYA LAL Vs. STATE OF UTTAR PRADESH	January 19, 1994
KANHAIYA LAL Vs. MADAN GOPAL GUPTA	February 19, 1994
KANPUR CIGARETTES P LTD Vs. CEGAT	December 23, 1994
KANTI ALIAS KANTA Vs. STATE OF U P	March 3, 1994
KARAM SINGH Vs. STATE OF UTTAR PRADESH	March 2, 1994
KARAM SINGH Vs. KARTAR SINGH	January 21, 1994
KASHI RAM Vs. SUB DIVISIONAL OFFICER SADAR DISTRICT HARDOI	September 5, 1994
KAUSHALAYA DEVI Vs. SPECIAL JUDGE GORAKHPUR	January 31, 1994
KAVITA YADAV Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS 1ST REGION MEERUT	October 31, 1994
KAY BURN STEELS PRIVATE LIMITED Vs. STATE OF U P	August 2, 1994
KEDAR NATH Vs. SMT. DURGAWATI	May 24, 1994
KENDRIYA VIDYALAYA SANGATHAN AND OTHERS Vs. SMT. RITA SHARMA	July 11, 1994
KESHAV PRASAD TRIPATHI Vs. STATE OF U P	March 19, 1994
KHEM CHAND Vs. STATE OF U P	September 13, 1994
KHURSHEED Vs. STATE OF U P	January 24, 1994
KINNO ALIAS RAJENDRA Vs. STATE OF U P	March 1, 1994
KISHAN KANT PATHAK Vs. STATE OF U P	September 1, 1994
KISHORE AND OTHERS Vs. STATE OF U.P.	October 3, 1994
KISHORI LAL Vs. STATE OF U P	January 7, 1994
KISHORI RAMAN SHIKSHA SAMITI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AGRA	February 17, 1994
KM K KALRA Vs. PRINCIPAL, S N MEDICAL COLLEGE AND ORS	February 16, 1994
KM LEELA PAULUS Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GARHWAL REGION	November 14, 1994
KM. VIDYOTTMA GUPTA Vs. KM. NIRMALA GUPTA AND OTHERS	July 19, 1994
KORES INDIA LTD Vs. STATE OF UTTAR PRADESH	November 21, 1994
KRANTI KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEBAT	September 13, 1994
KRIPA SHANKER AWASTHI Vs. NAGARPALIKA BINDID FATEHPUR	October 6, 1994
KRISHANA KANT LAL Vs. STATE OF UP	August 23, 1994
KRISHI KARAMCHARI SABHA Vs. STATE OF U.P. AND OTHERS	March 3, 1994
KRISHI UTPADAN MANDI Vs. III ADDITIONAL DISTRICT JUDGE, JAUNPUR AND OTHERS	September 19, 1994
KRISHI UTPADAN MANDI SAMITI Vs. SRI NARAIN AND ANOTHER	September 22, 1994
KRISHNA BHARAT MACHINES TOOLS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	July 28, 1994
KRISHNA DEVI Vs. IIND ADDL C J M BAREILLY	October 19, 1994
KRISHNA GOPAL RASTOGI Vs. K L SHARMA	April 18, 1994
KRISHNA KANT PANDEY Vs. HARYANA ROADWAYS	December 9, 1994
KRISHNA KUMAR SINGH Vs. D I O S DEORIA	October 6, 1994
KRISHNA NAND DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR	January 13, 1994
KRISHNA RAJ SINGH Vs. STATE OF UTTAR PRADESH	February 17, 1994
KULUWA Vs. PUNIA	March 23, 1994
KUMAON MOTOR OWNERS UNION LIMITED Vs. STATE OF UTTAR PRADESH	January 6, 1994
KUMAR KRISHNA AND ANOTHER Vs. STATE OF U P AND ANOTHER	September 21, 1994
KUMARI MISRA Vs. CHANDER ROSHNI DUBEY /OPPOSITE PARTY	January 21, 1994
KUMARI POONAM Vs. PHOOL CHAND	August 1, 1994
KUMARI SAVITRI ROY Vs. UNION OF INDIA	January 6, 1994
KUNJ BEHARI Vs. STATE OF U P	July 14, 1994
L P MISRA Vs. STATE OF U P	November 24, 1994
LACHMAN SINGH Vs. BOARD OF REVENUE U P ALLD	October 27, 1994
LAIQ SINGH YADAV Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY	October 5, 1994
LAKHAN SINGH Vs. STATE BANK OF INDIA	August 1, 1994
LAKHAN SINGH S O SRI SADHU SINGH Vs. RAM BAHADUR SRIVASTAVA	April 21, 1994
LAKHKHI Vs. ADDITIONAL DISTRICT MAGISTRATE HARDWAR	March 19, 1994
LAKHPAT RAM SHARMA Vs. STATE OF U P	December 16, 1994
LAKSHMI SHANKAR GUPTA AND OR Vs. STATE	April 19, 1994
LAL CHANDRA Vs. DISTRICT JUDGE JAUNPUR	January 24, 1994
LAL MOHAMMAD SLDDIQUL Vs. STATE OF U P	March 25, 1994
LAL SINGH Vs. MEENA KUMARI	November 10, 1994
LALIT KUMAR Vs. STATE OF U.P.	November 9, 1994
LALITA DEVI Vs. KAMLA DEVI	April 13, 1994
LALJEE PANDEY Vs. STATE OF U.P.	December 20, 1994
LALJI Vs. STATE OF U.P. AND OTHERS	January 17, 1994
LALLAN Vs. BANSHI	March 15, 1994
LALLAN ROI Vs. PRESIDING OFFICER LABOUR COURT	May 13, 1994
LALLOO JI AND SONS Vs. STATE OF UTTAR PRADESH	December 2, 1994
LAXMAN Vs. HANDAL	November 24, 1994
LAXMI CHAND Vs. VIJAY	July 5, 1994
LAXMI NARAIN Vs. RAMA NAND	March 31, 1994
LAXMI NARAIN GUPTA Vs. DEPUYT MANAGING DIRECTOR, STATE BANK OF INDIA AND ORS	February 16, 1994
LAXMI NARAIN SHARMA Vs. U P BOARD OF SECONDARY EDUCATION ALLAHABAD	April 1, 1994
LIAQAT BHAGWANDEEN Vs. STATE OF U P	January 27, 1994
LIFE INSURANCE CORPORATION Vs. RAJEEV KUMAR SRIVASTAVA	January 5, 1994
LILADHAR Vs. ASSTT COLLECTOR SHAHJAHANPUR	September 27, 1994
LILADHAR PANDEY Vs. PUBLIC SERVICE COMMISSION	March 2, 1994
LILADHAR RAMSUKH DAS Vs. COMMISSIONER OF INCOME TAX	July 18, 1994
LOKENDRA Vs. STATE OF U P	August 3, 1994
LT ARUN KUMAR Vs. STATE	December 14, 1994
LUTTFUL HAQUE Vs. COLLECTOR THE PRESCRIBED AUTHORITY UNDER THE LAND ACQUISITION ACT	January 7, 1994
LUXMI RAJ SINGH Vs. STATE OF U P	April 19, 1994
M SRIVAS Vs. STATE OF U P	October 5, 1994
M/S ASHOK AGRO INDUSTRIES Vs. PATRU	February 23, 1994
M/S BULAND MOTOR AND LAND FINANCE LTD. Vs. STATE OF U.P. & OTHERS	November 1, 1994
M/S PARSHURAM JI INVESTMENT AND FINANCE CO. PVT. KASGANJ, ETAH Vs. STATE OF U.P.	November 22, 1994
M/S. AMBICA STEELS (P) LTD. Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER	July 5, 1994
M/S. KISAN CANE CRUSHER, THROUGH ITS PARTNER, RAJENDRA PRAKASH Vs. DEPUTY SUGAR COMMISSIONER AND OTHERS	July 12, 1994
MACHINE WELL ENGINEERS Vs. UNION OF INDIA UOI	July 22, 1994
MADARSA ARABIA RIZVIA ZIAUL ULOOM, ADRI, DISTRICT MAU AND OTHERS Vs. DISTRICT BASIC EDUCATION OFFICER, MAU AND OTHERS	July 7, 1994
MADHO ALIAS RAMBRIKSHA PANDE Vs. STATE OF UTTAR PRADESH	March 3, 1994
MADHU Vs. NAUBAT SINGH	October 26, 1994
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. AUDESH KUMARI	August 3, 1994
MAHA DEO SINGH Vs. STATE OF U P	May 18, 1994
MAHABIR Vs. STATE OF U P	October 3, 1994
MAHABIR SINGH Vs. STATE OF U P	April 26, 1994
MAHABIR SINGH Vs. STATE OF U.P.	October 27, 1994
MAHABIR SINGH CHAUHAN Vs. STATE OF U.P.	July 19, 1994
MAHADEO Vs. VITH ADDITIONAL DISTRICT JUDGE	November 25, 1994
MAHALAKSHMI POLY PLAST PRIVATE LIMITED Vs. STATE OF U P	July 20, 1994
MAHANGOO LAL Vs. KALYAN CHAND	December 19, 1994
MAHANT SHRI ISHWAR DAS JI Vs. STATE OF U P	August 8, 1994
MAHARAJ DEEN Vs. STATE	June 6, 1994
MAHARAJ SINGH AND OTHERS Vs. STATE OF U.P. OTHERS	November 10, 1994
MAHARANI DIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALL OF	November 14, 1994
MAHARISHI INSTITUTE OF CREATIVE INTELLIGENCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 18, 1994
MAHATMA RAM CHARAN DAS Vs. STATE OF UTTAR PRADESH	August 26, 1994
MAHBOOB HASAN Vs. STATE OF U P	November 22, 1994
MAHENDRA SINGH Vs. PRESCRIBED AUTHORITY UPPER ZILA ADHIKARI	February 28, 1994
MAHESH Vs. STATE OF U P	July 11, 1994
MAHESH BABU SAXENA Vs. ADDL CHIEF JUDICIAL MAGISTRATE	October 6, 1994
MAHESH CHANDRA Vs. STATE OF U P	December 5, 1994
MAHESH NARAYAN SINGH Vs. STATE OF U.P. AND OTHERS	May 17, 1994
MAHESH PAL SINGH Vs. STATE OF UTTAR PRADESH	March 19, 1994
MAHESH PRASAD SHARMA Vs. PUBLIC SERVICE COMMISSION ALLAHABAD	December 12, 1994
MAHESHWAR SINGH Vs. STATE OF U P. AND OTHERS	February 9, 1994
MAHIPAL SINGH Vs. BOARD OF REVENUE	May 18, 1994
MAHIPAL SINGH Vs. STATE	March 25, 1994
MAIKU Vs. STATE	February 28, 1994
MAJHABOOR SINGH Vs. STATE OF U.P. AND ANOTHER	February 9, 1994
MALLAH JEEWAN SUDHAR SAMITI Vs. DISTRICT MAGISTRATE/ADHYAKSHA ZILA PARISHAD MUZAFFANAGAR	July 22, 1994
MALTI DEVI Vs. HONBLE BOARD OF REVENUE U P	February 24, 1994
MAN PHOOL Vs. UNION OF INDIA	April 8, 1994
MANAGAL SEN RAM SANOHI Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	January 3, 1994
MANAGER CUM CHAIRMAN ZILA PARISHAD Vs. RAJESHWARI SINGH	April 13, 1994
MANGAL CHANDRA Vs. ABDUL KARIM	March 23, 1994
MANGAL SINGH Vs. STATE OF U.P. AND ANOTHER	November 18, 1994
MANGAN SINGH Vs. STATE OF U P	June 10, 1994
MANGROO Vs. DY DIRECTOR OF CONSOLIDATION VARANASI	September 27, 1994
MANGROO RAM Vs. STATE AND OTHERS	November 1, 1994
MANNI LAL YADAV Vs. STATE OF U P	September 23, 1994
MANNU Vs. STATE OF UTTAR PRADESH	November 25, 1994
MANOHAR LAL Vs. STATE GOVERNMENT OF U P	February 7, 1994
MANOJ KUMAR AGRAWAL Vs. STATE OF U P	March 3, 1994
MANOJ LAL Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT LUCKNOW	July 19, 1994
MANOJ TEWARI Vs. VICE CHANCELLOR LKO UNIVERSITY	October 4, 1994
MANORAMA DEVI Vs. STATE OF U P	March 25, 1994
MANORATH SINGH Vs. ZILADHIKARI BANDA	September 14, 1994
MANSHA RAM Vs. STATE	February 21, 1994
MAQBOOL AHMAD Vs. STATE OF UTTAR PRADESH	October 28, 1994
MARIYAM Vs. STATE OF U P	January 5, 1994
MARKANDEY SINGH KUSHAWAHA Vs. STATE OF UTTAR PRADESH	July 27, 1994
MARUTI FOAM P LTD Vs. CEGAT	August 1, 1994
MASBULLAH Vs. STATE OF U P	September 9, 1994
MATADOR MALIK ASSOCIATION Vs. DEPUTY TRANSPORT	January 27, 1994
MATHURA PRASAD Vs. STATE OF U.P. OTHERS	August 22, 1994
MATHURA PRASAD Vs. STATE OF U P	August 4, 1994
MATSYA JIVI SAHKARI SAMITI LTD Vs. STATE OF U P	November 23, 1994
MAYANK KUMAR RAI Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	March 25, 1994
MAYARAM Vs. STATE OF U.P. & OTHERS	July 22, 1994
MEHDI HUSSAIN Vs. PRESIDING OFFICER	May 2, 1994
MEHKAR SINGH Vs. VI ADDITIONAL DISTRICT JUDGE MEERUT	March 1, 1994
MEHTAB SINGH Vs. RAJPAL SINGH	February 8, 1994
METITEC INDIA LIMITED Vs. STATE OF U P	November 21, 1994
MEWALAL Vs. ZILA PANCHAYAT SONBHADRA	November 24, 1994
MINTU ALIAS SHAILENDRA KUMAR Vs. STATE OF U P	October 7, 1994
MISBAH Vs. STATE OF U P	August 23, 1994
MISHRI Vs. STATE OF U.P. AND OTHERS	October 25, 1994
MITHLESH Vs. PUNJAB NATIONAL BANK	November 30, 1994
MITTHAN LAL SHARMA Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETY	November 2, 1994
MODI RUBBER LIMITED MODIPURAM MEERUT Vs. NAGAR MAHAPALIKA MEERUT	April 21, 1994
MOHAMMAD ALI Vs. SAIRA BEGUM AND OTHERS	November 24, 1994
MOHAMMAD ASHIQUEEN Vs. XIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	January 28, 1994
MOHAMMAD HUSAIN Vs. LABOUR COURT AT VARANASI	January 5, 1994
MOHAMMAD RAFI Vs. STATE OF U.P.	September 2, 1994
MOHAMMAD SADDIQ Vs. IVTH ADDITIONAL DISTRICT JUDGE KANPUR	April 11, 1994
MOHAMMAD SHAFIQ Vs. STATE OF UTTAR PRADESH	February 3, 1994
MOHAMMAD YASEEN ALIAS CHIDDOO Vs. ZILLA PARISHAD GONDA	December 16, 1994
MOHAMMAD YASEEN ALIAS CHIDDOO Vs. ZILA PARISHAD GONDA	December 6, 1994
MOHAN Vs. ADDL D J VARANASI	December 2, 1994
MOHAN LAL Vs. STATE OF U P	November 14, 1994
MOHAR SINGH Vs. STATE OF UTTAR PRADESH	July 22, 1994
MOHD IBRAHIM ALIAS BAFATI Vs. PRESCRIBED AUTHORITY II ALLAHABAD	April 8, 1994
MOHD IDRIS KHAN Vs. AKILA KHATOON	July 20, 1994
MOHD ISLAM ANSARI Vs. MANAGING DIRECTOR CUM SECRETARY	December 23, 1994
MOHD SABIR HUSSAIN Vs. HAZI ABDUL HAI	January 19, 1994
MOHD SAJID KHAN Vs. NOOR ZAHAN	July 27, 1994
MOHD SUHAIL Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD	February 11, 1994
MOHD YASEEN Vs. STATE	August 10, 1994
MOHD ZEESHAN Vs. STATE OF U P	February 4, 1994
MOHD. AZIZ AND ORS. Vs. SESSIONS JUDGE AND ORS.	November 18, 1994
MOHD. SHAKOOR Vs. CHHEDI KOERI AND OTHERS	September 23, 1994
MOHD. YUNUS AND OTHERS Vs. KESHVA RAM GARG AND OTHERS	July 15, 1994
MOHENDRA SINGH AND OTHERS Vs. STATE	November 14, 1994
MOOL CHAND Vs. HARI SHANKER	July 27, 1994
MOTI LAL Vs. STATE OF U P	August 17, 1994
MOTOO MAL CHELA RAM Vs. SALES TAX COMMISSIONER U P LUCKNOW	November 14, 1994
MOTOR INDUSTRIES COMPANY LTD Vs. STATE OF U P	April 11, 1994
MRS. KUSUM VERMA Vs. STATE OF UTTAR PRADESH AND OTHERS	May 20, 1994
MS. SHALIJA SHAH Vs. EXECUTIVE COMMITTEE, BHARAT VARSHIYA NATIONAL ASSOCIATION AND ANR.	October 25, 1994
MUKUL KUMAR Vs. DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY ALLAHABAD	May 6, 1994
MUKUND AGRAWAL Vs. STATE OF U P	April 27, 1994
MUMTAJ AHMAD Vs. THE STATE OF U.P.	September 21, 1994
MUNESHWAR PRASAD Vs. ASSTT SUGAR COMMISSIONER, GORAKHPUR RANGE, GORAKHPUR AND OTHERS	August 24, 1994
MUNICIPAL BOARD HALDWANI, NAINITAL Vs. ANIL KUMAR KHANDELWAL AND OTHERS	July 7, 1994
MUNINDRA NATH UPADHYA Vs. STATE OF UTTAR PRADESH	February 28, 1994
MUNNA Vs. STATE OF UTTAR PRADESH	September 20, 1994
MUNNA AND OTHERS Vs. STATE OF U.P.	February 21, 1994
MUNNA INDUSTRIES Vs. STATE OF UTTAR PRADESH	April 27, 1994
MUNNA PAHALWAN Vs. STATE OF U P	January 20, 1994
MUNNA YADAV Vs. STATE OF U P	October 27, 1994
MUQEEM Vs. III ADDL. DISTRICT SESSIONS JUDGE, MATHURA AND OTHERS.	March 17, 1994
MURAT RAM MURAT Vs. STATE OF U P	January 5, 1994
MURLI DHAR MISHRA Vs. STATE OF UTTAR PRADESH	October 31, 1994
MURLIDHAR MISHRA Vs. STATE OF U P	October 31, 1994
MURLIDHAR MISHRA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION	March 8, 1994
MURTUZA Vs. DEPUTY DIRECTOR OF CONSOLIDATION SAHAYAK SANCHALAK CHAKBANDI	March 4, 1994
MUSAFIR RAM Vs. BANARAS HINDU UNIVERSITY	July 26, 1994
N K SHAH Vs. CHANCELLOR KUMAON UNIVERSITY NAINITAL	July 12, 1994
NABI HASAN Vs. SULTAN, ETC.	November 2, 1994
NAGAR MAHAPALIKA BAREILLY Vs. LABOUR COURT BAREILLY	June 26, 1994
NANAK Vs. STATE OF U P	January 24, 1994
NAND KISHORE Vs. STATE OF U P	February 2, 1994
NAND KISHORE Vs. DIST JUDGE LALITPUR	November 16, 1994
NAND KISHORE GUPTA Vs. HINDUSTAN COMMERCIAL BANK LTD	January 28, 1994
NAND KISHORE MANGHARANI Vs. DIRECTOR OF INCOME TAX INVESTIGATION	August 24, 1994
NANDA KISHORE DIXIT Vs. CHIEF JUDICIAL MAGISTRATE SITAPUR	April 23, 1994
NANHEY Vs. STATE OF U P	May 18, 1994
NARAIN VEGETABLE PRODUCT Vs. COMMISSIONER OF SALES TAX	April 21, 1994
NARANDRA PRATAP AND OTHERS Vs. STATE OF U. P. AND OTHERS	January 6, 1994
NARENDRA Vs. STATE OF U P	October 7, 1994
NARENDRA NARAIN SAXENA Vs. R P KATIYAR	November 14, 1994
NARESH PAL Vs. HIGH SCHOOL AND INTERMEDIATE EDUCATION BOARD BRANCH OFFICE BAREILLY	March 21, 1994
NARSINGH NARAYAN MISHRA Vs. CHAIRMAN DISTRICT MAGISTRATE ZILA PARISHAD BASTI	February 25, 1994
NARVESH SINGH Vs. STATE OF U P	February 11, 1994
NASEEM Vs. STATE OF U P	December 19, 1994
NASEEMUDDIN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	September 7, 1994
NASEERUDDIN Vs. STATE OF U.P.	August 8, 1994
NASIM AKHTAR KHAN Vs. BASIC SHIKSHA ADHIKARI GHAZIPUR	November 10, 1994
NASIR Vs. STATE OF U P	January 28, 1994
NATHU SINGH AND OTHERS Vs. STATE OF U.P	September 27, 1994
NATIONAL INSURANCE CO LTD Vs. RAMESHWAR	November 23, 1994
NATIONAL INSURANCE CO LTD Vs. JANGALI PRASAD SINGH	November 23, 1994
NATIONAL INSURANCE COMPANY LTD. Vs. SHAKUN UDYOG AND OTHERS	April 26, 1994
NATRAJ ORGANICS LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT), SALES TAX, MUZAFFARNAGAR	August 30, 1994
NATTHI LAL Vs. SECRETARY MINISTRY OF AGRI U P GOVT LUCKNOW	December 23, 1994
NATTHI LAL Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD	April 19, 1994
NATTHU Vs. AMAR NATH AGARWAL	March 3, 1994
NAVIN CHAND PANDEY AND OTHERS Vs. STATE OF U.P.	November 17, 1994
NAVIN METALS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	August 3, 1994
NAZMA BEGUM Vs. IRSAD ALI	December 22, 1994
NEM CHAND JAIN Vs. SRI SALEK CHAND JAIN	November 2, 1994
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJ KUMARI	August 12, 1994
NEW INDIA INSURANCE CO Vs. JAGRANI	November 15, 1994
NIRMAL F JOHN Vs. DISTRICT JUDGE JHANSI	March 24, 1994
NIRMAL KUMAR SURI Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	December 12, 1994
NIROTTAM Vs. STATE OF UTTAR PRADESH	July 25, 1994
NITYA NAND TIWARI Vs. STATE OF U P	November 15, 1994
NORTHLAND TRADERS Vs. BANK OF BARODA	March 15, 1994
NUTAN SAHKARI AVAS SAMITI LIMITED Vs. DIRECTOR OF INCOME TAX INVESTIGATION	March 22, 1994
OIL AND NATURAL GAS COMMISSION Vs. DISTRICT COLLECTOR DEHRADUN	April 12, 1994
OM PRAKASH BATRA Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAYS	August 22, 1994
OM PRAKASH DWIVEDI Vs. STATE	April 11, 1994
OM SARAN Vs. SUB DIVISIONAL MAGISTRATE CHANDAUSI MORADABAD	October 19, 1994
ORIENTAL INSURANCE CO Vs. RAM LUTAR	November 18, 1994
ORIENTAL INSURANCE CO LTD Vs. RAM AUTAR	November 18, 1994
ORIENTAL INSURANCE CO LTD Vs. FIDA ALI	November 8, 1994
ORIENTAL INSURANCE CO LTD Vs. ANITA	September 12, 1994
P.K. AGARWAL Vs. SMT. MANJU DAYAL AND ORS.	October 25, 1994
PADAM SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS ETAH	February 17, 1994
PAHALWAN Vs. STATE OF U P	February 9, 1994
PALA Vs. STATE	August 5, 1994
PALI RAM AGRAWAL Vs. FIRST ADDITIONAL DISTRICT JUDGE	September 22, 1994
PANCHAM Vs. DY DIRECTOR OF CONSOLIDATION VARANASI	December 15, 1994
PANCHHI PETHA STORE Vs. STATE OF U P	August 2, 1994
PANKAJ JAIN Vs. GYANENDRAPAL SINGH	October 26, 1994
PANKAJ KUMAR SRIVASTAVA Vs. STATE OF U P	September 7, 1994
PANKAJ KUMAR TRIPATHI Vs. STATE OF U P	October 19, 1994
PANNA LAL KHANDELWAL Vs. STATE OF U.P. AND OTHERS	February 4, 1994
PANNU KHAN Vs. VTH ADDITIONAL DISTRICT JUDGE JHANSI	February 28, 1994
PAPPU SINGH Vs. STATE OF UTTAR PRADESH	February 4, 1994
PARAMHANSANAND SHIKSHA MANDIR ASHRAM Vs. VII ADDITIONAL DISTRICT JUDGE DEORIA	January 7, 1994
PARAMOD KUMAR GARG Vs. WALIUDDIN	February 16, 1994
PARAS NATH Vs. RAMESHWAR RAM	October 21, 1994
PARAS NATH PANDEY Vs. DISTT BASIC EDU OFFICE SONBHADRA	December 16, 1994
PARAS NATH SINGH Vs. STATE OF U.P.	July 29, 1994
PARAS PALACE CHHABIGRIH VARANASI Vs. STATE OF U P	February 21, 1994
PARMATMA NAND YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS MAU	September 9, 1994
PARMESHWAR PRASAD Vs. STATE OF U P	March 24, 1994
PARMESHWARI DAYAL Vs. STATE OF U.P.	July 13, 1994
PATI RAM Vs. STATE OF U P	March 9, 1994
PAWAN MALIK Vs. STATE OF UTTAR PRADESH	January 21, 1994
PIAREY SINGH ALIAS KALLU Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	January 24, 1994
PRABANDHAK SAMITI SRI TULSI SMARAK SANSKRIT MAHA VIDYALAYA, RAJAPUR, BANDA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, JHANSI MANDAL AND OTHERS	July 27, 1994
PRABHU DAYAL Vs. DISTRICT INSPECTOR OF SCHOOLS FIROZABAD	August 11, 1994
PRABHU NARAIN RAI Vs. SECRETARY-CUM-GENERAL MANAGER DT COOP BANK LTD	April 11, 1994
PRABHU NATH TRIPATHI Vs. INDIAN RED CROSS SOCIETY	January 18, 1994
PRADEEP AGARWAL Vs. STATE OF UTTAR PRADESH	April 12, 1994
PRADEEP KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	October 4, 1994
PRADEEP KUMAR TRIPATHI Vs. TELECOM DISTRICT MANAGER	April 21, 1994
PRADHAN SANGH KSHETRA SAMITI JALALPUR DISTRICT JAUNPUR Vs. STATE OF UTTAR PRADESH	December 2, 1994
PRAHALAD MISRA Vs. STATE OF U. P AND OTHERS	January 27, 1994
PRAKASH NARAYAN SIROTHIYA Vs. STATE OF U.P. AND OTHERS	July 21, 1994
PRAKASH TRANSPORT Vs. SALES TAX TRIBUNAL GHAZIABAD BENCH GHAZIABAD	August 25, 1994
PRAKESH Vs. STATE OF U P	August 24, 1994
PRAMOD KALIA @ RAMESH Vs. STATE	December 25, 1994
PRAMOD KUMAR MISRA Vs. COMMITTEE OF MANAGEMENT AND OTHERS	January 24, 1994
PRATAP NARAYAN SRIVASTAVA Vs. STATE OF U.P. & ORS.	September 13, 1994
PRATAP SINGH Vs. STATE OF U P	March 17, 1994
PRATAP SINGH Vs. STATE	August 19, 1994
PRAYAG DATT MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	January 10, 1994
PREETAM S/O GANGADEEN AND OTHERS Vs. RAM SWAROOP S/O BADRI PRASAD AND OTHERS	November 10, 1994
PREM LATA Vs. SIKANDAR ALI	August 12, 1994
PREM PARKASH TRIPATHI Vs. COMMISSIONER OF INCOME TAX	March 21, 1994
PREM SINGH Vs. STATE OF U P	March 1, 1994
PRIME CHEMICAL INDUSTRIES Vs. STATE OF UTTAR PRADESH	August 22, 1994
PRITAM SINGH AND OTHERS Vs. STATE OF U.P.	July 22, 1994
PROVIDENT FUND INSPECTOR Vs. SITAPUR PLYWOOD MANUFACTURERS LTD	September 8, 1994
PUBLIC SERVICE COMMISSION U P ALLAHABAD Vs. SHANKER CHARAN TRIPATHI	July 19, 1994
PURAN SINGH THAPA Vs. STATE OF U P	April 18, 1994
PUSHPA AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	August 3, 1994
PUSHPA DEVI ALIAS RAJWANTI DEVI Vs. STATE OF U P	December 8, 1994
PYAG Vs. VIJAI BAHADUR	January 4, 1994
PYARE S O SOWA Vs. STATE OF UTTAR PRADESH	November 29, 1994
Qadir etc. Vs. State of U.P.	December 23, 1994
QAZMAIN Vs. STATE OF U.P.	July 25, 1994
R A QURESHI Vs. XTH ADDITIONAL DISTRICT JUDGE MEERUT	September 26, 1994
R C BAJPAI AND COMPANY Vs. VIITH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	March 30, 1994
R K LOTTERY TRADING COMPANY PVT LTD Vs. STATE OF U P	September 6, 1994
RACHAPAL Vs. STATE OF U P	December 9, 1994
RADHA CHARAN Vs. STATE OF U P	September 14, 1994
RADHA RAIZADA Vs. COMMITTEE OF MANAGEMENT VIDYAWATI DARBARI GIRLS INTER COLLEGE AND	July 12, 1994
RADHA RAMAN MISRA Vs. EXECUTIVE ENGINEER RURAL ENGINEERING SERVICES	January 11, 1994
RADHEY SHYAM Vs. STATE OF U P	January 19, 1994
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH	April 21, 1994
RADHEY SHYAM MISHRA Vs. STATE OF U P	April 27, 1994
RADHEY SHYARSI Vs. STATE OF U P	August 12, 1994
RAE-BARELI METAL INDUSTRIES P LTD Vs. STATE OF UTTAR PRADESH	September 12, 1994
RAESS Vs. STATE OF U.P.	August 23, 1994
RAFAT ULLAH Vs. STATE OF U P	March 1, 1994
RAGHU RAJ Vs. STATE OF U P	January 13, 1994
RAGHU RAJ YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS	April 4, 1994
RAGHUBIR Vs. STATE	October 25, 1994
RAGHUNANDAN Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH	October 6, 1994
RAGHUNATH PRASAD Vs. VTH ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS	May 20, 1994
RAGHURAJ YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	August 4, 1994
RAGISH ROHATGI Vs. SWADESHI POLYTAX LTD	March 30, 1994
RAHMAT ULLAH AND KHATOON NISA Vs. STATE OF U P	April 15, 1994
RAHMATULLAH Vs. STATE OF U P	January 29, 1994
RAISA BEGUM Vs. STATE OF UTTAR PRADESH	May 6, 1994
RAJ BAHADUR Vs. STATE OF UP	July 25, 1994
RAJ BAHADUR SINGH Vs. STATE OF U P	October 20, 1994
RAJ KARAN SINGH Vs. STATE OF U.P.	October 26, 1994
RAJ KISHORE MISHRA Vs. MEENA MISHRA	September 22, 1994
RAJ KUMAR Vs. STATE	February 8, 1994
RAJ KUMAR SHUKLA Vs. XTH ADDITIONAL DISTRICT JUDGE LUCKNOW	March 24, 1994
RAJ KUMAR WADHWANI Vs. STATE OF U P	April 4, 1994
RAJ KUMARI MISRA Vs. CHANDER ROSHNI DUBEY	January 27, 1994
RAJ MANI Vs. STATE OF U.P. AND ANR.	September 2, 1994
RAJ PAL SINGH Vs. COMMISSIONER MEERUT DIVISION	March 22, 1994
RAJ VEER SINGH Vs. SHASHI BALA	December 19, 1994
RAJA RAM AND OTHERS Vs. STATE OF U.P.	October 27, 1994
RAJANI Vs. RAMSWAROOP	December 14, 1994
RAJEAY BHARTI Vs. DISTRICT MAGISTRATE AGRA	November 21, 1994
RAJENDRA Vs. STATE	December 15, 1994
RAJENDRA KUMAR Vs. GOPAL KRISHNA	March 9, 1994
RAJENDRA PRASAD SINGH Vs. STATE OF U P	April 13, 1994
RAJENDRA PRASAD SINGH Vs. STATE OF U.P. AND ANOTHER	April 18, 1994
RAJENDRA PRASAD SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	August 8, 1994
RAJENDRA PRATAP SINGH Vs. DISTRICT AND SESSIONS JUDGE GONDA	February 23, 1994
RAJESH KUMAR SAXENA Vs. NIDHI SAXENA	September 30, 1994
RAJESH MISHRA Vs. STATE OF U P	January 20, 1994
RAJINDRA FLOUR AND ALLIED INDUSTRIES PVT LTD Vs. STATE OF UTTAR PRADESH	July 25, 1994
RAJIV AGARWAL Vs. STATE OF U P	December 20, 1994
RAJJAN LAL SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	January 21, 1994
RAJNI BHARGAVA Vs. STATE OF U. P AND OTHERS	July 8, 1994
RAJNI SHARMA Vs. UNION OF INDIA	October 19, 1994
RAJPAL Vs. STATE OF U P	September 30, 1994
RAJPAL SINGH Vs. STATE OF U P	November 24, 1994
RAJU Vs. STATE OF U P	June 30, 1994
RAJU MAHESHWARI ALIAS BHUPENDRA & OTHERS Vs. STATE OF U.P. AND OTHERS	September 26, 1994
RAJU PORWAL Vs. SUNDICATE BANK	February 16, 1994
RAJUL JAIN Vs. BANARAS HINDU UNIVERSITY	February 2, 1994
RAJVIR SHARMA Vs. STATE OF U P	March 25, 1994
RAKESH GUPTA Vs. MORADABAD DEVELOPMENT AUTHORITY	July 22, 1994
RAKESH KUMAR Vs. JAGPAL	February 21, 1994
RAKESH KUMAR Vs. STATE OF U.P	August 1, 1994
RAKESH KUMAR ALIAS RAKESH Vs. STATE OF U P	November 14, 1994
RAKESH KUMAR TRIVEDI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	May 3, 1994
RAM ASHREY PRASAD Vs. PAWAN	December 15, 1994
RAM ASREY Vs. STATE OF U P	November 25, 1994
RAM ASREY AND OTHERS Vs. STATE OF U.P. AND OTHERS	May 11, 1994
RAM ASREY CHATURVEDI Vs. DISTRICT JUDGE DEORIA	March 1, 1994
RAM AUTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA	February 25, 1994
RAM AUTAR Vs. STATE OF U P	April 19, 1994
RAM AUTAR Vs. STATE OF U.P.	March 11, 1994
RAM AWADH Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 16, 1994
RAM BABOO MISRA Vs. STATE OF U P	November 10, 1994
RAM BABU MISRA Vs. STATE OF U.P.	November 10, 1994
RAM BRIKSH MAURYA Vs. MURLIDHAR MISHRA AND OTHERS	March 18, 1994
RAM CHANDER Vs. STATE OF U.P. AND OTHERS	May 20, 1994
RAM CHANDRA LAL Vs. ZILA PANCHAYAT RAJ ADHIKARI, GHAZIPUR AND OTHERS	July 19, 1994
RAM CHARAN Vs. ZILADHIKARI	December 16, 1994
RAM CHARAN SHARMA AND ORS. Vs. VIDYA MATRI MANDIR AND ORS.	May 17, 1994
RAM DARASH RAI Vs. STATE OF U P	May 23, 1994
RAM DAS Vs. BADAN SINGH	April 7, 1994
RAM DAS Vs. RAM REKHA	March 16, 1994
RAM DHAN KANTAK Vs. ADDITIONAL SECRETARY MADHYAMIK SHIKSHA PARISHAD	March 17, 1994
RAM GOPAL & OTHERS Vs. STATE	July 20, 1994
RAM GOPAL AND OTHERS Vs. STATE OF U.P.	October 25, 1994
RAM JANAM Vs. STATE	August 1, 1994
RAM JANAM SINGH ALIAS GOPI NATH SINGH Vs. UNION OF INDIA	July 25, 1994
RAM KARAN Vs. KRISHI UTPADAN MANDI SAMITI	May 5, 1994
RAM KISHORE MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	August 12, 1994
RAM KISHUN Vs. STATE OF UTTAR PRADESH	February 8, 1994
RAM KRIPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD CAMP AT FATEHPUR	March 1, 1994
RAM KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS HARDWAR	January 13, 1994
RAM KUMAR Vs. RAM KESAR	December 5, 1994
RAM KUMAR PANDEY ALIAS KHAKKOO Vs. STATE OF U P	October 31, 1994
RAM LAKHAN Vs. STATE OF U P	July 27, 1994
RAM LAKHAN TIWARI Vs. STATE OF U P	April 13, 1994
RAM LAL Vs. STATE	February 17, 1994
RAM LAL Vs. HEERAWATI	October 27, 1994
RAM LAUT Vs. STATE OF U.P	July 20, 1994
RAM MURAT RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR	February 4, 1994
RAM NAGINA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	January 31, 1994
RAM NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA	January 21, 1994
RAM NARAYAN GUPTA Vs. STATE OF U.P. AND ANOTHER	May 19, 1994
RAM NATH Vs. STATE OF U P	December 6, 1994
RAM NATH SAHU Vs. UNION OF INDIA	December 15, 1994
RAM NIWAS PANDEY Vs. STATE OF U P	September 11, 1994
RAM PARSHAN SHAHI Vs. STATE OF UTTAR PRADESH	April 21, 1994
RAM PRAKASH Vs. IIIRD ADDITIONAL DISTRICT JUDGE AGRA	April 18, 1994
RAM PRAKASH Vs. STATE	October 26, 1994
RAM PRAKASH Vs. SHRI RAM AND ANR.	November 10, 1994
RAM PRAKASH PRAJAPATI Vs. STATE OF U P	February 3, 1994
RAM PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD	February 9, 1994
RAM PRASAD Vs. STATE OF U P	January 4, 1994
RAM PRATAP Vs. STATE OF U P	September 21, 1994
RAM RAJ Vs. DISTRICT MAGISTRATE ALLAHABAD	February 7, 1994
RAM RAJ SHUKLA Vs. D I O S FATEHPUR	December 2, 1994
RAM RAJA Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION	September 1, 1994
RAM RANI Vs. LALTU	July 20, 1994
RAM SAJIWAN Vs. NIBU LAL	March 21, 1994
RAM SANEHI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR NAGAR	January 21, 1994
RAM SARAN DAS Vs. STATE OF U P	March 4, 1994
RAM SARAN DAS ANIL KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	December 12, 1994
RAM SEWAK Vs. STATE OF U P	December 16, 1994
RAM SHANKER PANDEY Vs. U P POLICE	April 6, 1994
RAM SINGH AND ANOTHER Vs. STATE OF U.P.	January 18, 1994
RAM SINGH AND SONS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 4, 1994
RAM SINGH S O KARTA RAM Vs. STATE OF UTTAR PRADESH	December 21, 1994
RAM SUNDER GUPTA AND OTHERS Vs. DISTRICT PANCHAYAT RAJ OFFICER, ALLAHABAD AND OTHERS	September 1, 1994
RAM SWAROOP Vs. SMT. REOTI DEVI	June 2, 1994
RAM SWAROOP Vs. STATE OF U.P. AND ORS.	August 4, 1994
RAM SWAROOP Vs. RAM CHANDRA	November 17, 1994
RAM SWAROOP SRIVASTAVA Vs. DISTRICT ADMINISTRATIVE COMMITTEE CO OPERATIVE SOCIETIES	July 13, 1994
RAM SWARUP Vs. STATE	August 8, 1994
RAM VIBHUTI SINGH Vs. SUPERINTENDENT DISTT JAIL FAIZABAD	December 17, 1994
RAMA Vs. STATE OF U P	September 13, 1994
RAMA KANT TRIPATHI AND OTHERS Vs. SATYA NARAIN AND OTHERS	March 7, 1994
RAMA SHANKAR DIXIT Vs. S C TEWARI	March 1, 1994
RAMA SHANKAR SINGH Vs. STATE OF U P	December 5, 1994
RAMADHAR Vs. STATE OF U P	September 20, 1994
RAMALA SAHKARI CHINI MILLS LTD Vs. PAYMENT OF WAGES AUTHORITY-CUM-CONCILIATION OFFICER	September 19, 1994
RAMCHANDRA JATAV Vs. DISTRICT MAGISTRATE	August 12, 1994
RAMDHARI AND ORS. Vs. THE CIVIL JUDGE AND ORS.	September 20, 1994
RAMDIN Vs. BOARD OF REVENUES	May 10, 1994
RAMESH CHANDRA Vs. STATE OF U P	February 22, 1994
RAMESH CHANDRA Vs. PRESCRIBED AUTHORITY III A C J MORADABAD	January 28, 1994
RAMESH CHANDRA Vs. ISHWAR DIN & OTHERS	October 7, 1994
RAMESH CHANDRA AND OTHERS Vs. STATE OF U.P.	October 20, 1994
RAMESH CHANDRA MISRA Vs. THE STATE OF U.P. AND OTHER	November 23, 1994
RAMESHWAR PRASAD Vs. STATE OF U P	February 16, 1994
RAMESHWAR PRASAD Vs. UNION OF INDIA	April 18, 1994
RAMESHWAR PRASAD AND ORS Vs. STATE OF U P AND ORS	February 16, 1994
RAMJEET Vs. STATE OF U.P.	December 8, 1994
RAMJI DAS Vs. STATE OF UTTAR PRADESH	November 2, 1994
RAMPA Vs. STATE OF U.P.	October 24, 1994
RAMRAJ RICE MILLS Vs. STATE OF UTTAR PRADESH	July 17, 1994
RANA PRATAP SINGH Vs. THE STATE OF U.P	October 31, 1994
RANJANA AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	March 24, 1994
RANJEET SINGH Vs. STATE OF UTTAR PRADESH	December 7, 1994
RANJIT KUMAR SINGH ALIAS LADDO SINGH Vs. STATE OF U P	December 7, 1994
RASHEEDA BEGUM AND ANOTHER Vs. SMT. BADAR JAHAN AND OTHERS	February 4, 1994
RASHID Vs. STATE OF U P	September 27, 1994
RATAN LAL Vs. FIRST ADDL D J RAMPUR	October 5, 1994
RATAN SINGH AND OTHERS Vs. STATE OF U.P.	March 16, 1994
RAVI CHANDRA Vs. STATE OF U.P.	July 7, 1994
RAVI KANT RAI Vs. SADA NAND PANDEY ANOTHER	December 13, 1994
RAVINDER NATH Vs. JAGDISH	May 18, 1994
RAVINDRA NATH MEHROTRA Vs. ILND ADD. DIST. JUDGE & ORS.	December 5, 1994
RAVINDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS	August 12, 1994
RAYMOND SYNTHETICS KARMACHARI SANGH Vs. REGISTRAR TRADE UNIONS UTTAR PRADESH	February 14, 1994
REGIONAL MANAGER PUNJAB NATIONAL BANK Vs. REGIONAL LABOUR COMMISSIONER CENTRAL	August 31, 1994
REGIONAL PROVIDENT FUND COMMISSIONER Vs. AMITABH TEXTILE MILLS LIMITED	January 27, 1994
REMESH BUX Vs. STATE OF U P	January 28, 1994
RENU GOEL Vs. KRISHAN LAL GOEL	October 7, 1994
RHYTHM ELECTRONIC SYSTEM Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 4, 1994
RIKHAB CHAND Vs. STATE OF U P	October 31, 1994
RIKHI DEV Vs. DISTRICT FOREST OFFICER	September 15, 1994
ROHIT GUPTA Vs. PRINCIPAL S N MEDICAL COLLEGE AGRA	November 8, 1994
ROORKEE CHHUTMALPUR MATADOR OWNERS ASSOCIATION AND ANOTHER Vs. DY. TRANSPORT COMMISSIONER (PASSENGER TAX) U.P. AND OTHERS	February 11, 1994
RUKMINI JAISWAL Vs. BALHANS JAYASWAL	October 5, 1994
S B NATH Vs. COMMITTEE OF MANAGEMENT ANGLO BENGALI INTER COLLEGE	February 14, 1994
S C KAKAR Vs. STATE OF U P	April 9, 1994
S GURDEV SINGH Vs. STATE OF U P	December 16, 1994
S K DASGUPTA Vs. MEERUT COLLEGIATE ASSOCIATION MEERUT	January 13, 1994
S K TRADING AND CO Vs. BEERBAL DASS JINDAL	October 19, 1994
S S AHLUWALIA Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	August 26, 1994
S S PHARMACEUTICALS P LTD Vs. CEGAT	November 30, 1994
S.C. MUKHERJI Vs. STATE OF U.P.	December 6, 1994
SABBAN Vs. STATE OF U.P.	October 3, 1994
SABHAJEE YADAV Vs. BAR COUNCIL OF U P ALLAHABAD	August 23, 1994
SABHAJEET DUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS	February 17, 1994
SACHIDANAND DUBEY AND OTHERS Vs. COMMITTEE OF MANAGEMENT, SRI SANT RAM GOSWAMI JUNIOR HIGH SCHOOL AND OTHERS	November 2, 1994
SACHIN KUMAR Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY	February 1, 1994
SADHU Vs. JAI SINGH	March 1, 1994
SADIQUE ALI Vs. APAR SESSIONS NAIYAI DHEESH	September 27, 1994
SAGGA ALIAS SUBHASH CHANDRA Vs. STATE OF U P	January 3, 1994
SAHDEO SINGH Vs. STATE OF U.P. AND OTHERS	October 27, 1994
SAILESH KUMAR RUSIA Vs. STATE OF UTTAR PRADESH	March 7, 1994
SAKAL DEO Vs. MADHAYEE	November 1, 1994
SALIG RAM DAL MILLS Vs. STATE OF U P	November 8, 1994
SALIM Vs. JUDICIAL MAGISTRATE HARDWAR	November 9, 1994
SANJAY BAHAL Vs. STATE OF UTTAR PRADESH	September 7, 1994
SANJU Vs. SOBHANATH	August 11, 1994
SANKATA Vs. STATE OF U P	April 12, 1994
SANTOSH KUMAR Vs. STATE OF U P	March 24, 1994
SANTOSH KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA	January 20, 1994
SANTOSH KUMARI KAPOOR Vs. STATE OF U P	May 11, 1994
SARASWATI ALIAS RAM SUIT Vs. BOARD OF REVENUE U P ALLAHABAD	February 16, 1994
SARDAR BALBIR SINGH Vs. COMMISSIONER OF INCOME TAX	September 2, 1994
SARDAR GUR BUX SINGH Vs. IXTH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	January 10, 1994
SARDAR GURCHARAN SINGH Vs. ADDITIONAL DISTRICT JUDGE IST KANPUR	March 9, 1994
SARDAR SINGH Vs. COMMISSIONER LUCKNOW DIVISION LUCKNOW AND ANOTHER	March 18, 1994
SARDAR SURJEET SINGH Vs. STATE OF UTTAR PRADESH	October 19, 1994
SARJU PANDEY AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS	July 18, 1994
SARLA BEHERE Vs. STATE OF UTTAR PRADESH	July 29, 1994
SAROJ VARSHNEY Vs. DIRECTOR OF EDUCATION U P ALLAHABAD	November 14, 1994
SARVA DAMAN SHAH Vs. RENT CONTROL AND EVICTION OFFICER	January 10, 1994
SARVAJEET Vs. DEVENDRA AND OTHERS	April 19, 1994
SARVESH SINGH Vs. STATE OF U P	September 5, 1994
SATENDRA Vs. HARBIR AND OTHERS	June 20, 1994
SATISH CHANDRA GUPTA Vs. ANEETA	March 15, 1994
SATYA NARAIN Vs. FAMILY COURT AGRA	April 7, 1994
SATYA NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW	October 27, 1994
SATYA NARAIN Vs. FAMILY COURT AND ANR	April 7, 1994
SATYA PAL Vs. STATE OF U P	October 3, 1994
SATYA PAL Vs. STATE OF UTTAR PRADESH	August 9, 1994
SATYA PRAKASH Vs. U P STATE ELECTRICITY BOARD	December 2, 1994
SATYA PRAKASH KHARE Vs. DIRECTOR OF EDUCATION (HIGHER), ALLAHABAD AND OTHERS	August 4, 1994
SATYA SINGH Vs. STATE OF U P	July 12, 1994
SATYA VIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	November 14, 1994
SAVITRI DEVI Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE	March 31, 1994
SAVITRI DEVI Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR	October 25, 1994
SAYED ZAFAR ABBAS Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION	February 8, 1994
SEEMA MITTAL AND OTHERS Vs. STATE OF U.P AND OTHER	May 2, 1994
SEETA RAM MALLAH Vs. SUB DIVISIONAL OFFICER SADAR DISTRICT	February 14, 1994
SETH VISHUN DASS Vs. STATE OF UTTAR PRADESH	March 9, 1994
SHAFKAT JAHAN ARA BEGUM Vs. IQBAL MASOOD	November 16, 1994
SHAH MACHINE TOOLS PVT LTD Vs. UNION OF INDIA UOI	November 14, 1994
SHAH MOHAMMAD Vs. DY DIRECTOR OF CONSOLIDATION SULTANPUR	August 25, 1994
SHAKOOR Vs. STATE OF U P	August 12, 1994
SHAKTI KHARE Vs. STATE OF U P	February 24, 1994
SHAKUNTALA TANDON Vs. STATE OF UTTAR PRADESH	February 14, 1994
SHAMBHU DAYAL Vs. UNION OF INDIA	February 1, 1994
SHAMBHU LAL Vs. PRESCRIBED AUTHORITY AND ANR.	November 30, 1994
SHAMIM FATIMA Vs. THE MANAGER, BAL VIDYALAYA MONTESSORIE SCHOOL, HARDUAGANJ THERMAL POWER STATIONS	October 31, 1994
SHAMSUDDIN Vs. AMEER JAHAN BEGUM	November 18, 1994
SHANKAR SINGH Vs. STATE OF U P	December 19, 1994
SHANKER JI SINGH Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY	February 14, 1994
SHANKER JI SINGH Vs. INSTITUTE OF ENGINEERING AND RURAL TECHNOLOGY	February 4, 1994
SHANTI BHARDWAJ Vs. BOARD OF REVENUE ALLAHABAD	March 9, 1994
SHARAFAT ULLAH Vs. STATE OF U P	September 19, 1994
SHARDA AGRAWAL Vs. DIRECTOR OF INCOME TAX AND INVESTIGATION	April 22, 1994
SHARDA BUX SINGH Vs. STATE OF U P	December 20, 1994
SHARDA DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR	September 22, 1994
SHARDA OIL INDUSTRIES PVT LTD Vs. APPELLATE AUTHORITY SUPERINTENDING ENGINEER U P STATE ELECTRICITY BOARD	June 30, 1994
SHARP CORBON INDIA P LTD Vs. SHANTI SWARUP JAIN	October 25, 1994
SHASHI KANT Vs. SEVENTH ADD DIST JUDGE	August 2, 1994
SHASHI KANT GUPTA Vs. RAJIV DAVE	September 2, 1994
SHAUKAT AND OTHERS Vs. STATE OF U.P	November 14, 1994
SHEELA SANYAL Vs. STATE OF U P	December 16, 1994
SHEILASH KUMAR CHAURASIA Vs. PREETI CHAURASIA	February 2, 1994
SHEO BALAK RAM GANESH PRASAD Vs. UNION OF INDIA	November 15, 1994
SHEO DASS Vs. JADUBANSH	November 2, 1994
SHEO KUMAR PANDA Vs. STATE OF U.P.	July 19, 1994
SHEO NATH ALIAS CHHOTKA Vs. STATE OF U P	January 13, 1994
SHEO PAL SINGH Vs. STATE OF U P	February 1, 1994
SHEO RAJ Vs. DY DIRECTOR OF CONSOLIDATION BALLIA	December 14, 1994
SHER SINGH Vs. HARDAYAL	September 1, 1994
SHERA AND OTHERS Vs. STATE OF U.P.	August 1, 1994
SHIKSHA PRASAR SHIKSHAK SAMITI Vs. STATE OF U P	March 4, 1994
SHITLA PRASAD Vs. ADDL SESSIONS JUDGE GYANPUR	September 27, 1994
SHIV CHANDRA SINGH Vs. STATE OF U.P AND ANOTHER	September 2, 1994
SHIV PRASAD Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH	July 25, 1994
SHIV SHARAN VERMA Vs. STATE OF U.P. AND OTHERS	November 1, 1994
SHIV SINGH Vs. STATE	January 7, 1994
SHIV TRADING COMPANY Vs. DISTRICT MAGISTRATE/DISTRICT OFFICER	September 19, 1994
SHIVA SHANKER Vs. BOARD OF REVENUE U P AT ALLAHABAD	February 21, 1994
SHRI RAM NATH YADAV Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD	April 6, 1994
SHRIPAL Vs. THE STATE OF U.P. AND OTHERS	April 13, 1994
SHRIRAM SINGH Vs. STATE OF U P	October 21, 1994
SHYAM LAL Vs. UNION OF INDIA UOI	August 3, 1994
SHYAM LAL GUPTA Vs. CHANCELLOR KANPUR UNIVERSITY	April 13, 1994
SHYAM LAL GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GHAZIABAD	February 24, 1994
SHYAM NARAIN Vs. DY DIRECTOR OF CONSOLIDATION	March 1, 1994
SHYAM NARAIN AND OTHERS Vs. STATE OF U.P.	August 1, 1994
SHYAM NARAIN SHUKLA ; COMMITTEE OF MANAGEMENT Vs. STATE OF U P	October 20, 1994
SHYAM SUNDER BALDEO RAJ Vs. DIRECTOR RAJYA KRISHI UTPADAN PARISHAD	November 11, 1994
SIDDHARTHA GAUTAM RAM Vs. SARVESHWARI SAMOOH KUSHTHA SEVASHRAM RAJGHAT	September 26, 1994
SIDDIQ HUSAIN Vs. STATE OF U.P. AND OTHERS	December 21, 1994
SIMBHAOLI INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	August 31, 1994
SINGHAL AND CO Vs. HUSSAIN ALI	February 3, 1994
SIRAJUDDIN ANSARI Vs. BILQEES KHATOON	November 24, 1994
SITA RAM Vs. ABDUL REHMAN	August 17, 1994
SMT SATYAWATI Vs. XTH ADDL DISTRICT JUDGE AND OTHERS	December 25, 1994
SMT. ASHA Vs. SMT. RAJRANI	June 25, 1994
SMT. CHUNNI DEVI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	August 1, 1994
SMT. FAIYAZAN Vs. ZAKARIA AND OTHERS	November 25, 1994
SMT. FARIDA AND ANOTHER Vs. THE VTH ADDL. DISTT. JUDGE, LUCKNOW AND OTHERS	February 10, 1994
SMT. GUDDI DEVI & ANR. Vs. DISTRICT JUDGE, BASTI & ORS.	August 18, 1994
SMT. KALUTIA Vs. STATE	January 6, 1994
SMT. KAMLESH KUMARI Vs. STATE OF U.P.	April 13, 1994
SMT. KESHRI DEVI Vs. VIJAI KUMAR AND OTHERS	January 14, 1994
SMT. KRISHNA DEVI AND OTHERS Vs. IVTH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS	July 11, 1994
SMT. MANGAL DEVI THAPLYAL Vs. STATE OF U.P. AND ANOTHER	July 22, 1994
SMT. MIRDULA SHUKLA Vs. BHUPENDRA DATTA SHUKLA	September 21, 1994
SMT. OTIMA GAUTAM Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL, IST REGION MEERUT AND OTHERS	August 26, 1994
SMT. RAJESHWARI DEVI MAHADEV PRASAD UCHCHATAR MADHAYAMIK VIDYALAYA, SHRI RATNPUR, PAWAI, AZAMGARH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS	February 11, 1994
SMT. RAJNI SHUKLA Vs. STATE OF U.P	September 24, 1994
SMT. SAEEDAN Vs. JOINT DIRECTOR OF CONSOLIDATION, MEERUT CAMP BIJNO	January 31, 1994
SMT. SANTOSH KUMARI ANAND Vs. THE RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS	May 19, 1994
SMT. SHAKUNTALA DEVI Vs. RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS	September 1, 1994
SMT. SHEORAJI Vs. GAON SABHA	March 23, 1994
SMT. SINEH TALWAR Vs. DIRECTOR OF EDUCATION, ALLAHABAD AND OTHERS	August 12, 1994
SMT. SUSHILA KUMARI AGRAWAL Vs. THE DISTRICT JUDGE, BAREILLY AND OTHERS	July 13, 1994
SOHAN SINGH Vs. STATE OF U P	August 31, 1994
SONA DEVI Vs. GHANSHYAM DASS	March 25, 1994
SONAI Vs. STATE OF U P	September 9, 1994
SRI JAI RAM Vs. STATE OF U P	December 7, 1994
SRI KANT PANDEY Vs. MANAGING DIRECTOR, U.P. STATE FOOD AND ESSENTIAL COMMODITIES CORPORATION AND ANOTHER	February 15, 1994
SRI KRISHNA Vs. PRESCRIBED AUTHORITY	August 1, 1994
SRI KRISHNA EDUCATIONAL SOCIETY Vs. STATE OF UTTAR PRADESH	December 5, 1994
SRI MOHAR SINGH Vs. STATE OF U P	July 22, 1994
SRI PAL Vs. PHOOL SINGH AND STATE OF U P	March 16, 1994
SRI RAM Vs. STATE OF U P	November 24, 1994
STAR PAPER MILLS LTD Vs. UNION OF INDIA UOI	July 14, 1994
STAR WOOD Vs. STATE OF U P	September 28, 1994
STATE Vs. SMT. SHAKUNTALA	January 15, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. SUDHIR AGARWAL	September 20, 1994
STATE BANK OF BIKANER AND JAIPUR Vs. SUDHIR AGARWAL	September 12, 1994
STATE BANK OF INDIA Vs. MANPHOOL	December 20, 1994
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR CHOPRA AND ANR	April 19, 1994
STATE OF U P Vs. SHAU SINGH	December 20, 1994
STATE OF U P Vs. DISTRICT JUDGE DEHRADUN	December 15, 1994
STATE OF U P Vs. PREM CHAND JAISWAL	September 6, 1994
STATE OF U P Vs. BHAGAT RAJA ASSOCIATE	October 17, 1994
STATE OF U P Vs. KRIPA RAM AND RAFEEQ	November 7, 1994
STATE OF U P Vs. SRI KRISHNA KUMAR KHOSLA	October 25, 1994
STATE OF U P Vs. BAL MUKUND	October 31, 1994
STATE OF U P Vs. L P MISRA	July 20, 1994
STATE OF U P Vs. ABDUL AUWAL	July 26, 1994
STATE OF U P Vs. RAM CHANDRA	July 27, 1994
STATE OF U P Vs. RAGHRAJ	September 1, 1994
STATE OF U P Vs. SHRAWAN KUMAR	April 13, 1994
STATE OF U P Vs. IQRAR KHAN	April 12, 1994
STATE OF U P Vs. SATYA NARAIN	April 11, 1994
STATE OF U P Vs. SATYAPAL SINGH	April 7, 1994
STATE OF U P Vs. MUSHTAQ AHMAD	July 7, 1994
STATE OF U P Vs. PREM SINGH	July 8, 1994
STATE OF U P Vs. RAM SEWAK	July 5, 1994
STATE OF U P Vs. DAYAVATI KHANNA	April 21, 1994
STATE OF U P Vs. SHAILENDRA KUMAR SRIVASTAVA	May 10, 1994
STATE OF U P Vs. SPECIAL ADDL CHIEF JUDICIAL MAGISTRATE	April 23, 1994
STATE OF U P Vs. SPECIAL JUDGE E C ACT	March 9, 1994
STATE OF U P Vs. SANGAM LAL JAISWAL	February 3, 1994
STATE OF U P Vs. BHAGWATI	January 31, 1994
STATE OF U P Vs. KAILASH NATH	January 28, 1994
STATE OF U P Vs. VIDYAWATI SINGH	January 19, 1994
STATE OF U. P. AND ANOTHER Vs. DR. ABHAY KUMAR AND ANOTHER	January 13, 1994
STATE OF U.P Vs. ROOP RAM	February 19, 1994
STATE OF U.P. Vs. SHAILENDRA PRATAP ALIAS MUNNU SINGH AND OTHERS	December 14, 1994
STATE OF U.P. Vs. ARVIND PRAKASH	July 29, 1994
STATE OF U.P. Vs. JAGROOP AND OTHERS	July 27, 1994
STATE OF U.P. Vs. AJAY KUMAR ALIAS PAPPU DIXIT	September 13, 1994
STATE OF U.P. Vs. SIYA SARAN AND OTHERS	August 5, 1994
STATE OF U.P. Vs. SURAJ SINGH	February 28, 1994
STATE OF U.P. Vs. KAILASH SINGH AND OTHERS	January 3, 1994
STATE OF U.P. Vs. SMT. ZUBAIDA KHATOON AND OTHERS	October 25, 1994
STATE OF U.P. Vs. NAR SINGH	November 8, 1994
STATE OF U.P. Vs. M/S. HARISH CHANDRA AND CO.	November 29, 1994
STATE OF U.P. Vs. SHAILENDRA SHARMA	July 5, 1994
STATE OF U.P. Vs. KHALIL	April 6, 1994
STATE OF U.P. Vs. RAJENDRA AND OTHERS	February 8, 1994
STATE OF U.P. Vs. RAJENDRA PRASAD UPADHYAYA	January 24, 1994
STATE OF U.P. AND ANOTHER Vs. SURENDRA KUMAR RASTOGI AND ANOTHER	January 18, 1994
STATE OF U.P. AND OTHERS Vs. GURMUKH SINGH AND ANOTHER	March 8, 1994
STATE OF U.P. THROUGH COLLECTOR Vs. KHAIRATI LAL	April 11, 1994
STATE OF UTTAR PRADESH Vs. BABOO RAM	February 2, 1994
STATE OF UTTAR PRADESH Vs. BABU RAM	August 16, 1994
STATE OF UTTAR PRADESH Vs. SURESH CHANDRA	September 22, 1994
STATE OF UTTAR PRADESH Vs. DILA	September 21, 1994
STRAW BOARD MANUFACTURING CO LTD Vs. UNION OF INDIA UOI	September 21, 1994
SUBHASH CHAND DUA Vs. SARDAR MOHAN SINGH	November 30, 1994
SUBHASHINI JYOTI MASIH Vs. PRABHARI CHIKITSA ADHIKARI	March 31, 1994
SUDHANSU KUMAR Vs. SANGEETA KUMARI	October 20, 1994
SUDHIR KUMAR Vs. STATE OF U P	April 8, 1994
SUGRA Vs. STATE OF U P	October 6, 1994
SUJANA RAM Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	May 20, 1994
SUKH LAL Vs. STATE OF U P	March 9, 1994
SUKHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	January 24, 1994
SULTAN SINGH NEGI Vs. DEPUTY DIRECTOR OF EDUCATION GARHWAL REGION	September 23, 1994
SUMER CHAND Vs. STATE OF UTTAR PRADESH	August 22, 1994
SUNDAR Vs. STATE OF UTTAR PRADESH	December 16, 1994
SUNDAR LAL Vs. RENT CONTROL AND EVICTION OFFICER	March 15, 1994
SUNIL AND ANOTHER Vs. RAM RATAN	January 10, 1994
SUNIL KUMAR Vs. MAHANT JASVINDRA SINGH	February 16, 1994
SUNIL KUMAR SINGH Vs. SPECIAL JUDGE	March 23, 1994
SUPER TIME INDUSTRIES Vs. UNION OF INDIA UOI	September 5, 1994
SUPER TIME INDUSTRIES Vs. UNION OF INDIA UOI	October 4, 1994
SURAJ PRAKASH BHATIA Vs. STATE OF U P	April 7, 1994
SURANDRAJIT SINGH Vs. STATE OF U P	February 2, 1994
SURENDAR NATH MISHRA Vs. STATE OF U P	July 21, 1994
SURENDRA KUMAR GUPTA Vs. STATE OF U P	April 11, 1994
SURENDRA PAL SINGH Vs. STATE OF U P	July 11, 1994
SURENDRA PAL SINGH Vs. STATE OF U.P. AND ANR.	November 7, 1994
SURENDRA PRATAP SINGH Vs. THE CHIEF CONSERVATION PRASHASAN AND NIYOZAN AND ORS.	August 1, 1994
SURENDRA SINGH Vs. STATE OF U.P.	August 19, 1994
SURESH CHANDRA Vs. STATE OF U.P. AND OTHERS	November 25, 1994
SURESH CHANDRA MISHRA Vs. STATE OF U P	July 25, 1994
SURESH CHANDRA TEWARI Vs. STATE OF U P	May 18, 1994
SURESH KUMAR TYAGI Vs. KRISHNA KUMAR	April 19, 1994
SUSHIL KUMAR SARIN Vs. UNION OF INDIA & ORS.	December 6, 1994
SUSHMA VARSHNEY Vs. CIVIL JUDGE, BADAUN	July 21, 1994
SWADESHI COTTON MILLS Vs. REGIONAL DIRECTOR ESIC	July 21, 1994
SWAROOPWATI Vs. COLLECTOR DEHRADUN	August 5, 1994
SWASTIK METAL PRINTERS Vs. STATE OF U P	July 22, 1994
SYED ALI RAZA ABDI Vs. LABOUR COURT, ALLAHABAD AND OTHERS	May 20, 1994
SYED ATHAR ALI Vs. D I O S BAREILLY	December 23, 1994
SYED MOHD TAHIR Vs. RAM PRATAP	December 7, 1994
SYED NIZAM Vs. FIRST ADDITIONAL CIVIL JUDGE FAIZABAD DISTRICT	May 19, 1994
T K SRIVASTAVA Vs. ALLAHABAD BANK	February 16, 1994
TAJ BAHADUR SINGH Vs. BHARAT PUMP AND COMPRESSORS LIMITED	February 7, 1994
TAMEEZ AHMAD KIRMANEE Vs. STATE OF U.P. AND OTHERS	October 25, 1994
TAPESA Vs. TAHSILDAR BANSDIH BALLIA	November 15, 1994
TARA CHAND Vs. ASSISTANT DIRECTOR OF CONSOLIDATION LUCKNOW	February 8, 1994
TARAWATI TANDON Vs. HARI DUTT PATHAK	January 11, 1994
TARIQE AHMAD RAHMANI Vs. INSPECTOR GENERAL REGISTRATION U P ALLAHABAD	September 27, 1994
TASAUR ANSARI Vs. UNION OF INDIA	November 22, 1994
TEACHING AND ADMINISTRATIVE STAFF ASSOCIATION, MOTI LAL NEHRU REGIONAL ENGINEERING COLLEGE, ALLAHABAD Vs. CONVENOR, STEERING COMMITTEE AND OTHERS	March 15, 1994
TEEKAM SINGH Vs. THIRD ADDI SESSIONS JUDGE	September 1, 1994
TEJ KUMAR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE HARDWAR	May 10, 1994
TEJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR	March 4, 1994
THAGAI Vs. DY DIRECTOR OF CONSOLIDATION GORAKHPUR	December 15, 1994
THAKUR PRASAD GUPTA Vs. STATE OF U P	April 19, 1994
THAKUR RAM AND OTHERS Vs. STATE OF U.P.	November 2, 1994
THANVIR Vs. STATE	February 25, 1994
THE COMMITTEE OF MANAGEMENT, M.M.I. INTER COLLEGE Vs. DY. DIRECTOR OF EDUCATION, 10TH CIRCLE AND OTHERS	July 7, 1994
THE COMMITTEE OF MANAGEMENT. BRIG. HOSHIAR SINGH MEMORIAL INTER COLLEGE AND ANOTHER Vs. THE DY. DIRECTOR OF EDUCATION AND OTHERS	July 19, 1994
THE UNION OF INDIA Vs. M/S. AUDHYOGIC GASES PVT. LTD. AND ANR.	October 21, 1994
TIHUL Vs. STATE OF UTTAR PRADESH	February 22, 1994
TIN MANUFACTURING CO OF INDIA Vs. COMMISSIONER OF INCOME TAX	October 25, 1994
TIN MANUFACTURING CO OF INDIA Vs. CENTRAL WAREHOUSING CORPN	October 4, 1994
TRIBHUWAN Vs. STATE OF U P	January 5, 1994
TRIBHUWAN AND OTHERS Vs. STATE AND OTHERS	January 5, 1994
TRIBHUWAN SINGH Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD	March 15, 1994
TRIDESHWAR DAYAL/SMT. RAMPATI Vs. STATE OF U.P	April 18, 1994
TRIJUGI NARAIN Vs. STATE OF U P	January 15, 1994
TRIJUGI NARAIN AND ANR Vs. STATE	January 25, 1994
TRILOK CHAND Vs. STATE OF U P	October 21, 1994
TRILOK NATH Vs. STATE OF U P	September 19, 1994
TRIYENDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS BIJNOR	February 23, 1994
TUFANI Vs. STATE OF U.P.	August 3, 1994
TULA RAM Vs. RAM SINGH	February 8, 1994
U P AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. YADU RAJ NARAYAN	October 28, 1994
U P BEEDI MAZDOOR FEDERATION Vs. STATE OF U P	September 13, 1994
U P CERAMICS AND POTTERIES LTD Vs. STATE OF U P	August 17, 1994
U P MADHYAMIK SHIKSHAK SANGH Vs. STATE OF U P	November 7, 1994
U P RAJYA SAHAKARI EVAM GRAMAYA VIKAS BANK LTD Vs. LABOUR COURT ALLAHABAD	March 24, 1994
U P S T CORPORATION OFFICERS ASSOCIATION Vs. STATE OF U P	November 19, 1994
U P STATE BRIDGE CORPORATION LTD Vs. UNION OF INDIA UOI	January 19, 1994
U P STATE ELECTRICITY BOARD Vs. BHAWANI PRASAD	April 11, 1994
U P STATE ELECTRICITY BOARD Vs. NOVA UDYOG LTD	October 24, 1994
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II	September 19, 1994
U P STATE ELECTRICITY BOARD Vs. STATE OF U P	September 8, 1994
U P STATE ELECTRICITY BOARD Vs. IIAM CHAND	October 7, 1994
U P STATE ELECTRICITY BOARD LUCKNOW Vs. OM METALS AND MINERALS PVT LTD	May 20, 1994
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. CHAND RATTAN NEWAR	November 17, 1994
U P STATE ROAD TRANS CORPN Vs. ARUNIMA MATHUR	August 24, 1994
U P STATE ROAD TRANSPORT CORPN Vs. AVIRAL KUMAR MISHRA	August 21, 1994
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	August 31, 1994
U P STATE ROAD TRANSPORT CORPORATION Vs. NARESH PAL SINGH	November 18, 1994
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	October 17, 1994
U P STATE ROAD TRANSPORT CORPORATION KANPUR Vs. SARFARAZ HUSSEIN	December 20, 1994
U P STATE SUGAR CORPORATION KARMCHARI ASSOCIATION Vs. STATE OF U P	December 9, 1994
U P STATE SUGAR CORPORATION LTD Vs. LABOUR COURT	May 20, 1994
U S UPADHYAYA Vs. STATE OF U P	December 13, 1994
U.P. STATE BRASSWARE CORPORATION LTD. Vs. MANWAR SINGH KATHAIT AND OTHERS	March 9, 1994
U.P. STATE ELECTRICITY BOARD Vs. M/S. SERSOLE CHEMICALS LTD.	April 25, 1994
U.P. STATE ROAD TRANSPORT CORPORATION Vs. AVIRAL KUMAR MISHRA	August 19, 1994
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE, BAREILLY Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL (A.D.J. VII), BAREILLY	August 31, 1994
U.P. SUNNI CENTRAL BOARD OF WAQFS Vs. MOHAMMAD NIZAMUDDIN KHAN AND OTHERS	April 11, 1994
UDAI Vs. SHRI RAM	April 23, 1994
UDAI BHAN SINGH Vs. DIVISIONAL SECURITY COMMISSIONER, N.E. RLY. AND ANR.	July 20, 1994
UDAIBHAN SINGH AND ANOTHER Vs. DY. DIRECTOR OF EDUCATION, GORAKHPUR AND OTHERS	July 11, 1994
UDAT SINGH Vs. STATE OF U P	December 1, 1994
UGRA SEN SINGH Vs. STATE OF U P	January 21, 1994
UMA SHANKER SINGH AND OTHERS Vs. THE CHAIRMAN, PUBLIC SERVICE COMMISSION, U.P. AND ANOTHER	April 25, 1994
UMAKANT YADAV Vs. SUPERINTENDENT OF DISTRICT JAIL	October 5, 1994
UMENDRAM SAHU Vs. SECRETARY EXAMINATION COMMITTEE SECRETARY TECHNICAL EDUCATION BOARD SEC 1 U P LUCKNOW	April 12, 1994
UMESH CHANDRA MISHRA Vs. UNION OF INDIA AND OTHERS	July 29, 1994
UMESH CHANDRA SRIVASTAVA Vs. DISTRICT MAGISTRATE GORAKHPUR	February 14, 1994
UMESH INDUSTRIES Vs. IX ADDITIONAL DISTRICT JUDGE GHAZIABAD	May 16, 1994
UNION OF INDIA Vs. PREETAM SINGH	October 19, 1994
UNION OF INDIA Vs. NITYANAND SINHA	September 22, 1994
UNION OF INDIA Vs. M/S. AUDHYOGIC GASES PTD. LTD. AND ANOTHER	October 21, 1994
UNION OF INDIA Vs. JOGINDER SINGH BHASIN	July 6, 1994
UNION OF INDIA AND ANR. Vs. CIVIL JUDGE AND ORS.	October 24, 1994
UNION OF INDIA AND ORS. Vs. M/S. DHAL CONSTRUCTION COMPANY	October 25, 1994
UNION OF INDIA NORTH EASTERN RAILWAY Vs. OM CONSTRUCTION AND SUPPLY COMPANY	April 13, 1994
UNITED INDIA INSURANCE CO LTD Vs. PERITOSH PANT	March 5, 1994
UNITED INDIA INSURANCE CO LTD Vs. BRIJESH KUMAR JAIN	October 21, 1994
UNITED INDIA INSURANCE CO LTD Vs. KAMLESH SINGH	November 24, 1994
UNITED INDIA INSURANCE COMPANY LTD Vs. GULAICHI DEVI	October 24, 1994
UNITED INDIA INSURANCE COMPANY LTD Vs. SARITA RANI DHAKA	November 7, 1994
URMILA Vs. STATE OF UTTAR PRADESH	March 18, 1994
USHA DEVI Vs. STATE OF U P	October 26, 1994
UZAIR ALIAS MAHMOOD Vs. STATE OF U P	July 15, 1994
V K BANERJEE Vs. STATE OF U P	November 10, 1994
V K C PHILIP Vs. DISTRICT JUDGE DEHRADUN	March 23, 1994
V K TIWARI Vs. STATE OF U P	November 23, 1994
V S R STEEL WORTH Vs. STATE OF U P	August 30, 1994
V.B. SINGH Vs. STATE OF U.P.	January 25, 1994
VADENA RAM Vs. PASHUPATI NATH MAHANT	December 7, 1994
VAKIL AHMAD Vs. AQILA KHATOON	February 11, 1994
VAKIL CHAND JAIN Vs. CENTRAL BANK OF INDIA	July 12, 1994
VARANASI AUTO SALES PRIVATE LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 5, 1994
VARSHNEY GENERAL SALES Vs. STATE OF U P	November 2, 1994
VED PRAKASH Vs. CHAMAN SINGH	November 7, 1994
VED PRAKASH SAGAR AND OTHERS Vs. U.P. FINANCIAL CORPORATION AND ANOTHER	July 14, 1994
VEERAWATI Vs. STATE	April 21, 1994
VEERENDRA SINGH Vs. SUPERINTENDENT DISTRICT JAIL FAIZABAD	November 11, 1994
VIDYA DEVI Vs. BOARD OF REVENUE ALLD	December 6, 1994
VIDYA SAGAR RAI Vs. STATE OF U.P	April 5, 1994
VIDYAWATI Vs. STATE OF U P	December 13, 1994
VIJAI KUMAR SHYAM LAL Vs. STATE OF U P	April 19, 1994
VIJAI KUMAR SRIVASTAVA Vs. AVINASH CHANDRA	April 7, 1994
VIJAIPAL Vs. SMT. AMRITA DEVI	January 22, 1994
VIJAY Vs. LAKHMI CHAND JAIN	July 5, 1994
VIJAY KUMAR MALVIYA Vs. STATE OF U P	April 9, 1994
VIJAY KUMAR SHARMA Vs. APPROPRIATE AUTHORITY	September 20, 1994
VIJAYA KUMAR MALVIYA Vs. THE STATE OF U.P. AND OTHERS	May 9, 1994
VIJENDRAPAL Vs. SHER SINGH	February 19, 1994
VIKRAM Vs. STATE OF U P	February 11, 1994
VIKRAM RAITANI Vs. SMT. SANGEETA RAITANI ALIAS POONAM	September 9, 1994
VIKRAMA Vs. STATE OF U.P. AND OTHERS	August 18, 1994
VINDHYACHAL Vs. STATE OF U P	January 21, 1994
VINOD KHANNA Vs. UNION OF INDIA	November 14, 1994
VINOD KUMAR Vs. CHIEF MEDICAL OFFICER BANDA	March 16, 1994
VINOD KUMAR Vs. STATE	July 14, 1994
VINOD KUMAR SINGH Vs. ALLAHABAD UNIVERSITY	April 22, 1994
VINOD RAJ SARAN DEBEY ALIAS SETH Vs. STATE OF UTTAR PRADESH	April 23, 1994
VIRENDRA KUMAR Vs. STATE OF U.P. AND OTHERS	September 7, 1994
VIRENDRA SINGH Vs. STATE OF U P	July 27, 1994
VIRENDRA SINGH Vs. SUPERINTENDENT DISTT JAIL FAIZABAD	September 12, 1994
VISHAL RAJ Vs. STATE OF U P	August 4, 1994
VIVEKA NAND TEWARI Vs. PRADEEP KUMAR AGRAWAL AND OTHERS	August 4, 1994
WAHAJUDDIN KHAN Vs. U P STATE ELECTRICITY BOARD	February 2, 1994
WAHID ALI ANSARI Vs. AKHLAQ AHMAD	September 27, 1994
YADUBIR SINGH Vs. STATE OF U.P. AND OTHERS	October 5, 1994
YAMIN AND OTHERS Vs. STATE OF U.P.	August 4, 1994
YASMEEN MEGHA MATHUR Vs. RAMESH CHANDRA MATHUR	January 18, 1994
YASWANT KUMAR Vs. STATE OF UTTAR PRADESH	January 19, 1994
YESH PAL SINGH RAGHAV, ADVOCATE Vs. STATE OF U.P. OTHERS	June 20, 1994
YOGENDRA KUMAR Vs. STATE OF U P	February 2, 1994
YOGENDRA NATH AND OTHERS Vs. STATE OF U.P.	August 31, 1994
YOGENDRA NATH SINGH Vs. D I O S JAUNPUR	November 14, 1994
YOGENDRA PAL SINGH Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	September 23, 1994
YOGESH ALIAS GANJA ALIAS MENTAL Vs. STATE OF U.P. AND OTHERS	October 6, 1994
YOGESH KUMAR MISRA Vs. UNION OF INDIA	January 11, 1994
ZAHID ALI Vs. KESHARI	October 11, 1994
ZAHID ALI Vs. SMT KESHARI	November 10, 1994

Year 1994 of HIGH COURT OF ALLAHABAD

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