REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K CORPORATION Vs. STATE OF UTTAR PRADESH	November 23, 1993
ABBAS WAZIR PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	July 5, 1993
ABBAS WAZIR PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL AND OTHERS	March 5, 1993
ABDUL AZIZ Vs. DISTRICT JUDGE RAMPURS	January 15, 1993
ABDUL HAKIM Vs. STATE OF U P	August 12, 1993
ABDUL HAMEED Vs. DISTRICT MAGISTRATE COLLECTOR ALLAHABAD	July 20, 1993
ABDUL HAMEED Vs. DISTRICT MAGISTRATE	January 20, 1993
ABDUL HAMEED Vs. STATE OF UTTAR PRADESH	April 2, 1993
ABDUL MAJID Vs. STATE OF U P	December 16, 1993
ABDUL RAZZAQ Vs. NASIR	October 11, 1993
ABDUL SATTAR Vs. STATE OF UTTAR PRADESH	August 18, 1993
ABDUL SATTAR Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	September 28, 1993
ACCHUTA SINGH Vs. STATE OF UTTAR PRADESH	February 26, 1993
ADHISHASI ABHIYANTA ELECTRICITY RIHAND AND HYDEL CIVIL DIVISION Vs. SHITLA PRASAD	September 17, 1993
ADYA PRASAD MISRA Vs. U P PUBLIC SERVICES TRIBUNAL	May 21, 1993
AGARWAL STONE MILL Vs. U P STATE ELECTRICITY BOARD	February 1, 1993
AGHA HAFIZ ULLAH Vs. SYED SARBAR HUSSAIN	October 26, 1993
AGRAWAL BHATTA COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 23, 1993
AHMAD RAZA Vs. DISTRICT JUDGE MORADABAD	April 17, 1993
AJAB SINGH Vs. SHITAL PURI	January 20, 1993
AJAI SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER	May 20, 1993
AJIT KUMAR Vs. STATE OF U P	September 29, 1993
AJITENDRA VIJAY JAIN Vs. PRABHAT KUMAR	March 18, 1993
AKHILESH KUMAR SINGH Vs. SECRETARY GENERAL MANAGER ZILA SAHKARI BANK LTD	September 22, 1993
AKHLESH KUMAR ALIAS NARESH Vs. STATE OF U P	February 10, 1993
AKTTARYAR KHAN Vs. AZAHAR YAR KHAN	May 14, 1993
ALI KISHWAR Vs. STATE OF U P	February 2, 1993
ALL INDIA N B I EMPLOYEES FEDERATION AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS	November 11, 1993
ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD Vs. STATE OF U.P. AND OTHERS	August 24, 1993
ALLAUDDIN Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT	September 8, 1993
ALOK SINHA Vs. GHAZIABAD DEVELOPMENT AUTHORITY	October 12, 1993
ALPANA Vs. U P PUBLIC SERVICE COMMISSION UTTAR PRADESH	March 17, 1993
ALTAF ALIAS BARE ABBA Vs. DISTRICT MAGISTRATE KANPUR	October 1, 1993
ALUCAST RURAL INDUSTRIAL ESTATE Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 2, 1993
AMAR NATH Vs. GOPI NATH PANDEY	February 4, 1993
AMAR NATH SINGH Vs. STATE OF U.P. AND OTHERS	April 7, 1993
AMAR PAL Vs. STATE OF U P	March 24, 1993
AMAR SINGH Vs. NAFIS AHMAD	September 4, 1993
AMARDEO ALIAS AMAR NATH Vs. STATE OF U P	January 6, 1993
AMEER KHALID Vs. STATE OF U. P. AND OTHERS	December 6, 1993
AMIR HUSSAIN Vs. STATE OF U P	April 7, 1993
AMIR PAJOKI Vs. STATE OF U P	June 24, 1993
AMIT PLASTIC INDUSTRY Vs. DIVISIONAL LEVEL COMMITTEE	November 10, 1993
AMOD KUMAR AGARWAL Vs. UNION OF INDIA AND OTHERS	October 6, 1993
AMRISH KUMAR ALIAS PAPPU Vs. STATE OF U P	February 9, 1993
AMRIT SINGH Vs. PRESIDENT AND SECRETARY DISTRICT CO OPERATIVE BANK LIMITED MAINPURI AND ZILA PRASHASHANIK COMMITTEE	April 2, 1993
ANAND KUMAR Vs. STATE OF U.P.	September 28, 1993
ANAND PRADHAN AND OTHERS Vs. VICE	September 16, 1993
ANAND PRAKASH TYAGI Vs. STATE OF U P	September 7, 1993
ANAND SWAROOP Vs. IXTH ADDL. C.M.M., KANPUR NAGAR AND ANOTHER	November 9, 1993
ANIL KUMAR Vs. STATE OF U P	March 30, 1993
ANIL KUMAR Vs. STATE OF U P	October 4, 1993
ANIL KUMAR MISRA Vs. STATE OF U P	November 4, 1993
ANIL KUMAR MISRA Vs. STATE OF UTTAR PRADESH	November 26, 1993
Anil Kumar Misra Vs. State of U.P.	April 11, 1993
ANIL KUMAR RAI Vs. UNIVERSITY OF GORAKHPUR, GORAKHPUR AND OTHERS	May 20, 1993
ANIL KUMAR VINAYAK Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL	November 3, 1993
ANIRUDH NATH MISRA Vs. SRI P K SRIVASTAVA CITY MAGISTRATE GORAKHPUR	January 7, 1993
ANIS Vs. NANWA	July 17, 1993
ANJANI KAMAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND OTHERS	May 17, 1993
ANKUR TRIPATHI ALIAS TINNU Vs. RADHEY SHYAM PANDEY	September 29, 1993
ANOKHEY LAL Vs. STATE OF U P	October 29, 1993
ANWAR ALI Vs. STATE OF U P	January 8, 1993
ANWAR JAMIL Vs. STATE OF U P	July 21, 1993
APDA HARAN SINGH Vs. UNION OF INDIA	May 6, 1993
ARCADIA TEA ESTATE Vs. DY LABOUR COMMISSIONER AND 9 ORS	March 29, 1993
ARJUN KUMAR JAISWAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	October 8, 1993
ARUN KUMAR Vs. STATE OF U.P.	April 23, 1993
ARUNESH KUMAR SHARMA Vs. DISTRICT MAGISTRATE	May 3, 1993
ARVIND KUMAR YADAV AND OTHERS Vs. STATE OF U. P. AND OTHERS	October 8, 1993
ARVIND NATH SETH Vs. NAGEEN CHAND JAIN AND ANOTHER	November 22, 1993
ASGHAR ALI KHAN Vs. VITH ADDITIONAL DISTRICT JUDGE	July 12, 1993
ASHOK Vs. STATE OF UTTAR PRADESH	December 20, 1993
ASHOK KUMAR Vs. ADDITIONAL DISTRICT JUDGE BAREILLY	January 20, 1993
ASHOK KUMAR GUPTA Vs. STATE OF U P	August 4, 1993
ASHOK KUMAR SINGH Vs. STATE OF U P	November 9, 1993
ASHOK SHARMA Vs. VICE CHANCELLOR GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	September 22, 1993
ASHTBHUJA PRASAD DUBEY Vs. BASIC SHIKSHA ADHIKARI	September 21, 1993
ASHUTOSH SHROTRIYA Vs. RAIS UDDIN	October 8, 1993
ATIQ KHAN Vs. ASHRAF KHAN	April 12, 1993
ATUL KUMAR Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY	October 28, 1993
AVDHESH CHANDRA SAXENA Vs. U P CO OPERATIVE SUGAR FACTORIES FEDERATION LTD	December 13, 1993
AVDHESH PRATAP SINGH Vs. STATE OF U P	April 5, 1993
AVON SULPHONATION P LTD Vs. UNION OF INDIA UOI	May 4, 1993
AWADESH RAI Vs. REGIONAL MANAGER U P S R T CORPORATION	February 5, 1993
AWADESH SINGH Vs. KISAN SAHKARI CHINI MILLS LTD	March 1, 1993
AWADESH SINGH Vs. STATE OF UTTAR PRADESH	June 3, 1993
AWADHESH PRATAP SINGH ABDUL REHMAN Vs. COMMISSIONER OF INCOME TAX	December 2, 1993
AWADHESH SINGH Vs. THE BOARD OF REVENUE, U. P. AND OTHERS	August 16, 1993
BABBOO Vs. STATE OF U P	November 2, 1993
BABBOO SINGH ALIAS RANVIR SINGH Vs. UNION OF INDIA	August 18, 1993
BABOO LAL SHUKLA Vs. SECRETARY CUM GENERAL MANAGER DISTRICT CO OPERATIVE BANK LTD	October 13, 1993
BABU Vs. STATE OF U P	February 22, 1993
BABU RAM AND ANOTHER Vs. TOWN AREA COMMITTEE, HASAYAN, DISTRICT ALIGARH AND OTHERS	December 14, 1993
BACHAN PRASAD Vs. STATE OF U P	February 3, 1993
BACHCHU LAL Vs. RAM SAJIWAN	May 17, 1993
BACHCHU YADAV Vs. STATE OF U P	August 19, 1993
BADAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER	July 15, 1993
BADAN SINGH Vs. LAL BAHADUR	May 4, 1993
BADRI Vs. STATE OF U P	March 16, 1993
BADRI Vs. STATE OF U P	November 3, 1993
BADRI AND ORS Vs. STATE OF U P	November 3, 1993
BADRI NARAIN TEWARI Vs. STATE OF U P	January 6, 1993
BADRI PRASAD Vs. THE CENTRAL GOVERNMENT, MINISTRY OF FINANCE AND ORS.	March 30, 1993
BAL KRISHAN AQARWAL Vs. STATE OF U P	May 21, 1993
BAL MUKUND JAISWAL Vs. BHARAT SANGH DWARA AASUCHANA ADHIKARI NARCOTIC CONTROL BUREAU VARANASI	March 26, 1993
BALBIR SINGH Vs. PUSHPA SINGH	May 21, 1993
BALDEO PRASAD SRIVASTAVA Vs. STATE OF U P	April 6, 1993
BALE SHARMA Vs. STATE OF U P	April 28, 1993
BALI RAM SINGH AND ANOTHER Vs. COMMITTEE OF MANAGEMENT, AMARBIR INTER COLLEGE, DHANAPUR, VARANASI AND OTHERS	July 7, 1993
BALRAJ Vs. STATE OF UTTAR PRADESH	May 14, 1993
BALWAN SINGH Vs. STATE OF UTTAR PRADESH	October 13, 1993
BALWANT Vs. VISHNU DAYAL	April 29, 1993
BANARASI Vs. ABDUL GHANI ALIAS RIGAI	May 12, 1993
BANS BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH	February 26, 1993
BASANT KUMAR CHAUHAN Vs. VIITH ADDL. DISTRICT JUDGE, BAREILLY AND OTHERS	August 19, 1993
BASANT PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH	May 7, 1993
BASUDEO ALIAS PATWARI Vs. STATE OF U P	March 22, 1993
BECHAN Vs. STATE OF U P	March 18, 1993
BENI MADHAV UPADHYAY Vs. INSPECTOR GENERAL REGISTRATION U P	September 9, 1993
BHAGAUTI SINGH Vs. STATE OF U P	February 3, 1993
BHAGAUTI SINGH Vs. STATE OF U P	February 8, 1993
BHAGELU Vs. STATE OF U P	March 31, 1993
BHAGWAN DAYAL Vs. PARASARTHI RAJGOPALACHARI AND ORS.	March 16, 1993
BHAGWAN HARI GOYAL Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA AND OTHERS	May 18, 1993
BHAGWAN SINGH Vs. MANDALIYA SAHAYAK KRISHI VIPNAN ADHIKARI, JHANSI AND OTHERS	April 17, 1993
BHAGWATI PRASAD Vs. STATE OF UTTAR PRADESH	August 19, 1993
BHAIYA HARDEO SINGH Vs. SHAMBHU NATH SINGH	March 31, 1993
BHAJAN LAL Vs. IST ADDITIONAL DISTRICT JUDGE MATHURA	September 29, 1993
BHAKTI SHARMA Vs. MAHENDRA KUMAR UDENIA	December 16, 1993
BHARAT EXPLOSIVES LTD Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD	April 20, 1993
BHARAT PUMPS AND COMPRESSORS LTD Vs. STATE OF U P	November 5, 1993
BHARTIYA SANSKRIT MAHAVIDYALAYA SAMITI Vs. CIVIL JUDGE HARIDWAR	September 20, 1993
BHAVANI PRASAD Vs. STATE	May 6, 1993
BHOLA RAM SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS	April 20, 1993
BHOO DEVI Vs. BOARD OF REVENUE U P AT ALLAHABAD	May 21, 1993
BHUWAN CHANDRA JOSHI Vs. STATE OF U P	April 26, 1993
BIJEDRA KUMAR Vs. BASANT KUMAR	August 11, 1993
BIJENDRA Vs. STATE	January 7, 1993
BIPIN KUMAR Vs. UNIVERSITY OF ALLAHABAD	October 15, 1993
BIRENDRA RAO PAUL Vs. UNION OF INDIA	May 14, 1993
BIRJESH KUMAR Vs. DISTRICT CANE OFFICER BIJNOR	November 5, 1993
BIRMAL Vs. CHHOTEY	November 1, 1993
BISHAMBHAR DAYAL GUPTA Vs. ALIGARH MUSLIM UNIVERSITY	February 26, 1993
BISHAMBHAR DAYAL SRIVASTAVA Vs. STATE OF U P	November 5, 1993
BISHAN SINGH Vs. IIIRD ADDL. DISTRICT JUDGE	May 17, 1993
BITANNI Vs. STATE OF U P	September 23, 1993
BRAHAM DEO Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	August 31, 1993
BRAHMA DEO PANDEY Vs. DISTRICT MAGISTRATE ALLAHABAD	February 9, 1993
BRAHMJEET SINGH RAGHAV Vs. DY DIRECTOR OF EDUCATION	May 7, 1993
BRAJ KISHORE TEWARI Vs. ACCOUNTANT GENERAL UTTAR PRADESH PENSION LEKHA VIBHAG	April 29, 1993
BRAJVIR JHA Vs. U P STATE ELECTRICITY BOARD	October 13, 1993
BRIGADIER B.C. DEB Vs. UNION OF INDIA AND OTHERS	January 13, 1993
BRIGADIER R C DHINGRA Vs. STATE	April 29, 1993
BRIJ BHUSHAN JINDAL Vs. U.P. STATE ELECTRICITY BOARD AND ANOTHER	November 4, 1993
BRIJ BHUSHAN LAL SRIVASTAVA Vs. XTH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS	December 1, 1993
BRIJ BHUSHAN PANDEY Vs. 13TH ADDITIONAL DISTRICT JUDGE KANPUR CITY	January 23, 1993
BRIJ KISHORE GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS, BULANDSBAHR AND OTHERS	April 2, 1993
BRIJ KISHORE PANDEY AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, VARANASI AND OTHERS	February 5, 1993
BRIJENDRA KUMAR SRIVASTAVA Vs. BHAGIRATH GRAMIN BANK AND OTHERS	November 1, 1993
BRIJESH BAHADUR SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER	December 23, 1993
BRIJNARAIN DWIVEDI AND OTHERS Vs. JAI CHANDRA BAHADUR DWIVEDI AND OTHERS	October 13, 1993
BUDH PAL Vs. SMT. MUNNI DEVI	March 31, 1993
BUDH RAM Vs. STATE OF U P	September 20, 1993
BUDHI Vs. STATE OF UTTAR PRADESH	November 2, 1993
CHAMELI SINGH Vs. STATE OF U P	February 5, 1993
CHAND RATTAN NEWAR Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION	August 27, 1993
CHANDA Vs. STATE OF U P	February 12, 1993
CHANDRA DEV ALIAS CHANNU AND OTHER Vs. STATE OF U.P.	December 3, 1993
CHANDRA PRAKASH GUPTA Vs. U P STATE AGRO INDUSTRIAL CORPORATION	January 11, 1993
CHANDRA SEN AGNIHOTRI Vs. DISTRICT MAGISTRATE, FATEHPUR AND ANOTHER	November 8, 1993
CHANDRAMMA SINGH Vs. STATE OF U P	February 23, 1993
CHARAN SINGH BHATTI Vs. STATE OF U P	September 29, 1993
CHAUDHRY FORGINGS, GHAZIABAD Vs. STATE OF U.P. AND OTHERS	January 6, 1993
CHEDI LAL Vs. STATE OF U P	October 6, 1993
CHET RAM Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	August 25, 1993
CHET RAM Vs. STATE OF U P	January 13, 1993
CHET RAM SINGH Vs. STATE OF U. P. AND ANOTHER	August 29, 1993
CHHITRARIA Vs. STATE OF U P	April 29, 1993
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. B C VERMA	September 22, 1993
CHOTTEY NATH Vs. SPECIAL JUDGE ADDITIONAL DISTRICT AND SESSIONS JUDGE	January 11, 1993
CLASS IVTH EMPLOYEES ASSOCIATION Vs. STATE OF U P	March 29, 1993
CO-OPERATIVE CANE DEVELOPMENT UNION LTD Vs. NAHAR SINGH	February 15, 1993
COMMISSIONER OF INCOME TAX Vs. M S J ENGG AND CO	February 8, 1993
COMMISSIONER OF INCOME TAX Vs. AGRA WINES	January 15, 1993
COMMISSIONER OF INCOME TAX Vs. SHIV MOHAN LAL	January 23, 1993
COMMISSIONER OF INCOME TAX Vs. PRAKASH WINE AGENCIES	September 21, 1993
COMMISSIONER OF INCOME TAX Vs. SARAN KHANDSARI UDYOG	May 4, 1993
COMMISSIONER OF INCOME TAX Vs. HAJI ABDUL WAJID	July 15, 1993
COMMISSIONER OF INCOME TAX Vs. VINDABAN CHITRA MANDIR	November 3, 1993
COMMISSIONER OF INCOME TAX Vs. SURJIT SINGH MAHESH KUMAR	November 8, 1993
COMMISSIONER OF INCOME TAX Vs. RENUSAGAR POWER COMPANY LIMITED	November 8, 1993
COMMISSIONER OF INCOME TAX Vs. AGARWAL ENTERPRISES	November 9, 1993
COMMISSIONER OF INCOME TAX Vs. RAM RICHPAL	November 4, 1993
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL ENGINEERING CORPORATION	November 11, 1993
COMMISSIONER OF INCOME TAX Vs. RAM PYARE BHAGWATI PRASAD	December 3, 1993
COMMISSIONER OF INCOME-TAX Vs. SHAKUNTALA BUNDELA	November 30, 1993
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL REFRIGERATION	November 23, 1993
COMMISSIONER OF INCOME-TAX Vs. SARVODAYA FURNISHERS AND ELECTRICALS PVT LTD	November 26, 1993
COMMISSIONER OF INCOME-TAX Vs. BISHAMBHAR DAYAL AND CO	November 11, 1993
COMMISSIONER OF INCOME-TAX Vs. DAMODAR DASS MEHTA	November 3, 1993
COMMISSIONER OF INCOME-TAX Vs. TARAI DEVELOPMENT CORPORATION LTD	August 16, 1993
COMMISSIONER OF INCOME-TAXQURESHI IRON STORES Vs. QURESHI IRON STORESCOMMISSIONER OF INCOME-TAX	December 20, 1993
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MAHABIR SALES CORPORATION	July 19, 1993
COMMISSIONER SALES TAX U P LUCKNOW Vs. MODI PON LIMITED	August 18, 1993
COMMITTEE OF MANAGEMENT ADARSH RAM CHANDRA INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	August 20, 1993
COMMITTEE OF MANAGEMENT AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND OTHERS	September 21, 1993
COMMITTEE OF MANAGEMENT FIELD MARSHALL GENERAL MANIK SHAW UCHCHETTER MADHYAMIC VIDYALAYA Vs. DIRECTOR OF EDUCATION U P	October 4, 1993
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE MARAPAR KUSMAHI BAZAR Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR	November 1, 1993
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE PURAINI PARSIA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION VIITH REGION GORAKHPUR	November 26, 1993
COMMITTEE OF MANAGEMENT JANTA JANARDAN INTER COLLEGE Vs. SHEEL CHAND TYAGI	August 31, 1993
COMMITTEE OF MANAGEMENT OF BHABANAND SANSKRIT MAHAVIDYALAYA AZAMGAR Vs. EDUCATION SECRETARY U P GOVERNMENT LUCKNOW	May 11, 1993
COMMITTEE OF MANAGEMENT OF LAL BAHADUR SHASTRI UCHCHTAR MADHYAMIK VIDYALAYA, BULANDSHAHR THROUGH ITS PRESIDENT SHRI GANGA SARAN SHARMA Vs. DY. DIRECTOR OF EDUCATION 1ST REGION MEERUT AND OTHERS	April 17, 1993
COMMITTEE OF MANAGEMENT OF SRI MAHESHWAR INTER COLLEGE Vs. STATE OF U P	November 10, 1993
COMMITTEE OF MANAGEMENT SUKH DEVI BALIKA UCHCHATAR MADHYAMIK VIDYALAYA, ETAWAH Vs. DY. DIRECTOR OF EDUCATION AND OTHERS	January 21, 1993
COMMITTEE OF MANAGEMENT TARAI SHRI SANATAN DHARMA UCHCHATTAR PRATHMIK KANYA VIDYALAYA Vs. ZILA BASIC SIKSHA ADHIKARI	May 17, 1993
COMMITTEE OF MANAGEMENT VAIDIK HIGHER SECONDARY SCHOOL Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	February 16, 1993
COMMITTEE OF MANAGEMENT, AMARNATH UCHTAR MADHYAMIK VIDYALAYA KANSO, DISTRICT BALLIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, BALLIA AND OTHER	April 29, 1993
COMMITTEE OF MANAGEMENT, DAYANAND ARYA KANYA DEGREE COLLEGE, MORADABAD AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	December 9, 1993
COMMITTEE OF MANAGEMENT, KRISHNA ASHRAM EDUCATIONAL TRUST AND ANNIE BESANT SCHOOL ALLAHABAD AND ANOTHER Vs. DIRECTOR OF EDUCATION (BASIC), CHAIRMAN U.P. BASIC SHIKSHA PARISHAD, LUCKNOW AND OTHERS	March 26, 1993
COMMITTEE OF MANAGEMENT, LAL BAHADUR SHASHTRI UCHCHATAR MADHYAMIK VIDHYALAYA, KAKRAI, DISTRICT BULANDSHAHR Vs. DEPUTY DIRECTOR OF EDUCATION, 1ST REGION, MEERUT AND OTHERS	May 18, 1993
COMMITTEE OF MANAGEMENT, MUBARAKPUR INTER COLLEGE, AZAMGARH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	January 28, 1993
COMMITTEE OF MANAGEMENT, SARVODAYA MANDIR JUNIOR HIGH SCHOOL, MAHAWATPUR BAWLI, MEERUT AND OTHER Vs. STATE OF U.P. AND OTHER	April 16, 1993
COMMITTEE OF MANAGEMENT, SHANTI NIKETAN VIDYAPEETH AND ANR. Vs. STATE OF UTTAR PRADESH AND OTHERS	November 4, 1993
COMMITTEE OF MANAGEMENT, SRI LALLAN MISRA SHIKSHAN SANSTHAN SOHNAG, DEORIA AND ANOTHER Vs. ASSISTANT REGISTRAR, CHITS FUND AND SOCIETIES, GORAKHPUR AND ANOTHER	February 15, 1993
COMMITTEE OF MANAGEMENT, SRI SUKH DEVI UCHCHATAR MADHYAMIK VIDYALAYA Vs. DIRECTOR OF EDUCATION	April 15, 1993
D D KHANNA Vs. BHARTI RAJ	August 30, 1993
D S RANA Vs. DISTRICT JUDGE DEHRADUN	January 7, 1993
D.S. AGARWAL Vs. SECRETARY MINISTRY OF DEFENCE UNION OF INDIA AND OTHERS	December 10, 1993
DADAN SINGH Vs. STATE OF UTTAR PRADESH	February 10, 1993
DARSHAN SINGH VERMA Vs. COMMITTEE OF MANAGEMENT SRI GANDHI VIDYALAYA INTERMEDIATE COLLEGE	July 12, 1993
DAYA RAM CHAUHAN Vs. BASIC EDUCATION BOARD/ASSISTANT DIRECTOR OF EDUCATION (BASIC), VARANASI REGION, VARANASI AND OTHERS	January 21, 1993
DAYA SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION SIDDARTH NAGAR	February 2, 1993
DAYA SHANKAR SINGH Vs. STATE OF U P	December 8, 1993
DEEP CHANDRA SHARMA Vs. STATE OF U P	February 18, 1993
DEEPA SUYAL Vs. DINESH CHANDRA SUYAL	April 29, 1993
DEVENDRA Vs. STATE OF U P	August 17, 1993
DEVENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY MUNSIF	September 17, 1993
DEVENDRA PRATAP SINGH Vs. DISTRICT MAGISTRATE	October 27, 1993
DEVENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 15, 1993
DEVENDRA SINGH NEGI ALIAS DEBU Vs. STATE OF UTTAR PRADESH	March 18, 1993
DEVESH BEHARI SAXENA Vs. DY COMMISSIONER OF INCOME-TAX	April 15, 1993
DEVI PRASAD Vs. VITH ADDL DISTRICT JUDGE VARANASI	May 28, 1993
DHANESHWAR PRASAD CHATURVEDI Vs. ZILA BASIC SHIKSHA ADHIKARI AND OTHERS	March 30, 1993
DHARAM PAL SINGH Vs. ZILA SAHAKARI BANK LTD	January 11, 1993
DHARMANAND ALIAS MAHATO Vs. STATE OF UTTAR PRADESH	May 20, 1993
DHOLAY Vs. STATE OF U P	August 18, 1993
DIN DAYAL VERMA Vs. STATE OF U P	March 22, 1993
DINESH CHARAN MISRA Vs. DISTRICT JUDGE, VARANASI AND OTHERS	May 10, 1993
DINESH KUMAR Vs. LUCKNOW UNIVERSITY, LUCKNOW AND OTHERS	July 28, 1993
DIPTI SAXENA Vs. DISTRICT BASIC EDUCATION OFFICER, SHAHJAHANPUR AND OTHERS	April 13, 1993
DIRECTOR GENERAL DEPT OF POSTS Vs. COMMISSIONER WORKMENS COMPENSATION	October 1, 1993
DIVENDRA SINGH NEGI Vs. STATE OF U P	March 18, 1993
DR. ABDUL QUAYUM KHAN Vs. STATE OF U.P. AND OTHERS	December 22, 1993
DR. ASHOK KUMAR SAXENA Vs. ARYA AND ANOTHER	September 3, 1993
DR. B.N. SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	October 7, 1993
DR. D.S. RANA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS	January 1, 1993
DR. DYANAND TYAGI Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANOTHER	July 6, 1993
DR. G. K. RAI Vs. UNIVERSITY OF ALLAHABAD AND ANOTHER	May 19, 1993
DR. G.C. TRIPATHI Vs. STATE OF U.P. AND ANOTHER	August 30, 1993
DR. JATA SHANKER MISHRA Vs. THE STATE OF U. P. AND ANOTHER	November 2, 1993
DR. KAILASH NATH MISHRA Vs. STATE OF UTTAR PRADESH AND OTHERS	February 10, 1993
DR. M.R.S. SHAIL KHANNA Vs. V.C., B.H.U. VARANASI AND ANOTHER	November 10, 1993
DR. MAN SINGH Vs. COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE, AGRA AND OTHERS	October 5, 1993
DR. MRS. MANJULA MUKHERJEE Vs. BANARAS HINDU UNIVERSITY AND ANOTHER	January 13, 1993
DR. N.N. PANDITA Vs. BANARAS HINDU UNIVERSITY, VARANASI AND ANR.	July 6, 1993
DR. S.B. SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 29, 1993
DR. SMT. RINI SEN Vs. STATE OF U.P. AND OTHERS	April 2, 1993
DUKHI RAM Vs. RAM BHAROSEY	September 24, 1993
DUKHI RAM Vs. STATE OF UTTAR PRADESH	January 13, 1993
DURGA DEVI ALIAS VINDHYACHAL DEVI Vs. DISTRICT JUDGE BALLIA	February 9, 1993
DURGA PRASAD SWARNKAR & ORS. Vs. MANAGING DIRECTOR, U.P.S.R.T.C. LUCKNOW & ORS.	October 29, 1993
DURJAN KUMARI Vs. STATE OF U P	November 11, 1993
DWARIKA PRASAD YADAV REGIONAL TRANSPORT OFFICER BAREILLY Vs. USHA CHHATRATH PRINCIPAL SECRETARY TRANSPORT GOVT OF U P	March 29, 1993
EASTERN U P CHAMBER OF COMMERCE AND INDUSTRY ALLAHABAD Vs. U P STATE ELECTRICITY BOARD	March 1, 1993
EHSAN AHMAD Vs. ALIGARH MUSLIM UNIVERSITY	April 12, 1993
ELGIN MILLS COMPANY LTD Vs. ADDITIONAL LABOUR COMMISSIONER	January 21, 1993
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION I Vs. HYDRO ELECTRIC EMPLOYEES UNION	May 13, 1993
FAIYAZ AHMAD Vs. STATE OF U P	December 8, 1993
FAMILY PLANNING ASSOCIATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT 3	April 16, 1993
FAROOQ Vs. STATE OF U P	October 8, 1993
GAFOORA Vs. STATE OF U P	May 4, 1993
GANESH CHANDRA BHATT Vs. DISTRICT MAGISTRATE ALMORA	March 12, 1993
GANESH PRASAD Vs. DISTRICT MAGISTRATE BASTI	January 28, 1993
GANGA DEVI Vs. C B JOSHI	October 1, 1993
GANGA DEVI Vs. ADMINISTRATOR, NAGAR MAHAPALIKA, KANPUR AND ANOTHER	June 29, 1993
GANGESHWAR LTD Vs. UNION OF INDIA UOI	December 2, 1993
GANGS PRASAD YADAV AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS	February 4, 1993
GAON SABHA Vs. MAHABIR SINGH	November 18, 1993
GAUDAS Vs. STATE OF U P	October 13, 1993
GENERAL ELECTRIC CO OF INDIA LTD Vs. LABOUR COURT	August 11, 1993
GHAI ICE CREAM PVT LTD Vs. CEGAT	October 1, 1993
GHANSHYAM MISHRA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, BANDA AND OTHERS	February 2, 1993
GHISAI LAL Vs. UNION OF INDIA	August 30, 1993
GIRDHARI LAL Vs. ADDL. COMMISSIONER, JUDICIAL (1ST), BAREILLY DIVISIONS, BAREILLY, AND OTHERS	August 19, 1993
GIRIJA PRASAD SINGH Vs. STATE OF UTTAR PRADESH	July 12, 1993
GIRIJA SHANKAR SINGH Vs. THE ADDL. DISTRICT MAGISTRATE (ADMINISTRATION), GORAKHPUR	September 21, 1993
GIRRAJ KISHORE SHARMA Vs. U P STATE ELECTRICITY BOARD	May 11, 1993
GOPAL AND ORS. Vs. STATE OF U.P. & ORS.	December 21, 1993
GOPAL CHAND SRIVASTAVA Vs. STATE OF UTTAR PRADESH	April 26, 1993
GOPAL DAS RAWAT Vs. U P STATE ROAD TRANSPORT CORPORATIONS	September 27, 1993
GOPAL PANDEY Vs. CHANCELLOR BANARAS HINDU UNIVERSITY	January 13, 1993
GOPAL SINGH Vs. DHANRAJI DEVI	March 29, 1993
GOPAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER	February 8, 1993
GORAKH NATH PANDEY Vs. DIVISIONAL SECURITY COMMISSIONER AND ANOTHER	August 5, 1993
GORAKHNATH UPADHYAYA Vs. STATE OF UTTAR PRADESH	May 19, 1993
GORAKHPUR UNIVERSITY, GORAKHPUR Vs. SHESH NATH TRIPATHI AND OTHERS	August 6, 1993
GRAM SABHA LAKHANPUR PANTI Vs. RAM DEV	May 4, 1993
GRAM UDYOG KUTIR SABU UTPADAN SADHAN SAHKARI SAMITI LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 1, 1993
GULAB SANJEEVAN YADAV Vs. STATE OF U P	March 26, 1993
GULSHAN KUMAR Vs. COLLECTOR GHAZIABAD	October 13, 1993
GULZAR Vs. STATE OF U P	October 14, 1993
GUPTA RICE MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 24, 1993
GUR PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER	October 15, 1993
GUR PRASAD SHYAM BABU Vs. STATE BANK OF INDIA AND ANOTHER	July 5, 1993
GURCHARAN SINGH Vs. STATE OF U P	September 13, 1993
GURMEET SINGH AND OTHERS Vs. DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	November 4, 1993
GYAN SWAROOP GUPTA Vs. STATE OF UTTAR PRADESH	August 11, 1993
HABIB Vs. STATE OF U P	October 15, 1993
HAJI BASHIR GOG Vs. STATE OF U P	December 23, 1993
HAJI PEER BUX Vs. STATE OF UTTAR PRADESH	April 13, 1993
HAMEED Vs. STATE OF UTTAR PRADESH	November 3, 1993
HAMIDAN DAUGHTER OF LATE GULAM JILANI Vs. MOHAMMAD RAFIQ	February 2, 1993
HAMMIR Vs. STATE OF U P	March 13, 1993
HAMMIRA Vs. STATE OF U P	January 13, 1993
HANEEF Vs. STATE	December 23, 1993
HANUMAN SINGH Vs. STATE OF UTTAR PRADESH	October 7, 1993
HAR DAYAL Vs. STATE OF U P	October 13, 1993
HAR VANSH SINGH Vs. STATE OF UTTAR PRADESH	February 1, 1993
HARBAN SAHAI ALIAS HARBANS SAHAI Vs. STATE OF UTTAR PRADESH	February 16, 1993
HARI CHAND GOPAL Vs. UNION OF INDIA	August 18, 1993
HARI NARAIN Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	August 17, 1993
HARI PRASAD Vs. COLLECTOR BALLIA	January 13, 1993
HARI RAM Vs. STATE OF U P	February 17, 1993
HARI SHANKAR SHUKLA Vs. STATE OF U.P. AND OTHERS	April 9, 1993
HARI SHANKER Vs. STATE OF U P	November 23, 1993
Hari Singh Vs. State of U.P.	July 13, 1993
HARLOK YADAV Vs. ALLAHABAD BANK AND OTHERS	May 21, 1993
HARPAL Vs. MEENA DEVI	January 16, 1993
HARPAL Vs. MEENA DEVI	February 16, 1993
HARSARAM LAL SHARMA Vs. STATE OF U P	November 26, 1993
HASHMAT SHAH Vs. STATE	October 18, 1993
HASHMATULLAH Vs. U.P.S.R.T.C.	November 24, 1993
HEERAWATI DEVI Vs. STATE OF U P	March 31, 1993
HEMANSHU KUMAR CHATURVEDI Vs. UNIVERSITY OF GORAKHPUR	May 19, 1993
HIFZUR REHMAN Vs. VITH ADDL DISTRICT JUDGE	April 16, 1993
HIGH COURT OF ALLAHABAD Vs. AMOD KUMAR SRIVASTAVA	January 28, 1993
HIMMAT SINGH Vs. III ADDITIONAL DISTRICT JUDGE DEORIA	September 20, 1993
HINCH LAL Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD	January 7, 1993
HINDUSTAN SAFETY GLASS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE	March 17, 1993
HIRA LAL Vs. STATE OF U P	May 17, 1993
HIRAMAN Vs. STATE OF U P	December 10, 1993
HOTI SINGH Vs. BOARD OF REVENUE, U.P., AT ALLD. AND OTHERS	August 17, 1993
HUSSAIN AHMAD Vs. STATE OF U P	March 12, 1993
I.C.I. INDIA LTD., NEW DELHI Vs. SHIRISH CHANDRA PANDEY AND OTHERS	October 27, 1993
IBRAHIM Vs. NANHOO	September 24, 1993
IMTIAZ AHMAD Vs. STATE OF U P	September 29, 1993
IMTIAZ HUSSAIN ALIAS CHHOTE Vs. IV ADDL. DISTRICT JUDGE	March 12, 1993
IN RE : AMAR PAL Vs. U.P. STATE SPINNING CO. LTD., KAMPUR THROUGH ITS MG. DIRECTION	December 9, 1993
INDER SINGH Vs. SMT. GHARIBANI	November 9, 1993
INDERJEET BHATIA Vs. STATE OF U P	April 5, 1993
INDEXPORT LTD Vs. STATE OF UTTAR PRADESH	August 20, 1993
INDIAN BANK Vs. VII ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	April 29, 1993
INDIAN VETERINARY RESEARCH INSTITUTE Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL	September 29, 1993
INDRA MOHAN SINGH Vs. STATE OF UTTAR PRADESH	December 16, 1993
INDRA PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION	February 15, 1993
INDRA PRASAD SAXENA Vs. CHAMAN LAL MALIK	May 17, 1993
INDRADEO SINGH Vs. DISTRICT JUDGE	May 13, 1993
INDRAJIT BHATIA Vs. STATE OF U P	April 6, 1993
INDRAJIT GHOSH Vs. UNION OF INDIA	September 15, 1993
INDU BHUSHAN JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS	May 13, 1993
IQBAL BADI KHAN Vs. ADHISHASI ABHIYANTA	September 17, 1993
IQBAL HUSAIN Vs. R A FINANCE REG	November 25, 1993
ISHAN AHMAD Vs. DISTRICT JUDGE BAREILLY	August 30, 1993
ISHAQ HUSAIN RAZVI Vs. STATE OF UTTAR PRADESH	February 3, 1993
ISHTIYAQUE AHMAD Vs. STATE OF U.P.	November 10, 1993
ISHWAR SINGH TOME Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	May 14, 1993
JAGAN SINGH Vs. CANARA BANK	December 23, 1993
JAGANNATH Vs. STATE OF U P	May 17, 1993
JAGANNATH Vs. STATE	May 19, 1993
JAGAT PRAKASH CHATURVEDI Vs. STATE OF U.P. AND OTHERS	April 23, 1993
JAGAT SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS	October 13, 1993
JAGDISH PRASAD PANDEY Vs. STATE OF U P	September 24, 1993
JAGMOHAN ALLIED AUTO INDL P LTD Vs. COLLECTOR OF C EX	December 22, 1993
JAGVIR SINGH JATAV Vs. DEPUTY DIRECTOR OF EDUCATION, MEERUT REGION, MEERUT AND OTHERS	January 23, 1993
JAI GURU RICE AND DAL MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 25, 1993
JAI NARAIN Vs. STATE OF UTTAR PRADESH	March 17, 1993
JAIN KALIAWALA ENGG WORKS P LTD Vs. UNION OF INDIA UOI	March 15, 1993
JAL DEVI Vs. THE IV ADDL. DISTRICT JUDGE	March 24, 1993
JAMIDAR Vs. STATE OF U P	April 16, 1993
JANGI SINGH Vs. STATE OF U.P. AND OTHERS	September 24, 1993
JANI KHAN Vs. 3RD ADDL DISTRICT JUDGE SAHARANPUR	January 20, 1993
JANTA AGRO FERTILISERS MEERUT Vs. STATE OF UTTAR PRADESH	April 23, 1993
JANTA JUNIOR HIGH SCHOOL MAHUARI Vs. SAHAYAK NIBANDHAK FIRMS SOCIETIES AND CHITS VARANASI DIVISION	January 15, 1993
JASWANT Vs. STATE OF U P	December 7, 1993
JASWANT SINGH Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	May 19, 1993
JAWALA PRASAD Vs. PARGANA ADHIKARI	May 10, 1993
JHABBOO AND ANOTHER Vs. STATE OF U.P. AND ORS.	April 9, 1993
JHABUL RAM Vs. DISTRICT JUDGE BALLIA	October 8, 1993
JHUNJHUNWALA OIL MILLS Vs. STATE OF U P	October 27, 1993
JILA SAHAKARI BANK LTD Vs. CONCILIATION OFFICER	May 12, 1993
JINDAL PRODUCTS Vs. INCOME TAX OFFICER	February 18, 1993
JITENDRA NATH DAR Vs. ADDL. DIST. MAGISTRATE AND ANOTHER	September 23, 1993
JIYA LAL Vs. XITH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER	November 1, 1993
JUNIOR DOCTORS ASSOCIATION, B.H.U. VARANASI AND OTHERS Vs. BANARAS HINDU UNIVERSITY AND OTHERS	January 13, 1993
JYOTI SWARUP AGARWAL Vs. CIVIL JUDGE GORAKHPUR	October 26, 1993
K K GUPTA Vs. STATE OF UTTAR PRADESH	March 23, 1993
K K SINGH Vs. GORAKHPUR UNIVERSITY	February 3, 1993
KAILASH CHAUDHARI Vs. STATE OF UTTAR PRADESH	June 4, 1993
KAILASH NATH Vs. STATE OF U P	November 11, 1993
KAILASH NATH YADAV Vs. U.P. POLICE HEADQUARTERS, ALLAHABAD AND OTHERS	September 8, 1993
KALEY KHAN Vs. STATE OF U P	June 21, 1993
KALISH NARAIN SINGH Vs. ANUJ PRATAP SINGH	March 23, 1993
KALPNATH PANDEY Vs. XITH ADDL. DISTRICT JUDGE	February 10, 1993
KAMAL KISHORE Vs. BANK OF INDIA AND OTHERS	February 18, 1993
KAMAL KISHORE SHUKLA Vs. STATE OF U P	April 23, 1993
KAMAL UDDIN Vs. STATE OF U P	January 20, 1993
KAMALJIT SINGH Vs. STATE OF U.P.	November 1, 1993
KAMALUDDIN AHMAD Vs. ADDI SESSIONS JUDGE	November 16, 1993
KAMESHWAR NATH SRIVASTAVA Vs. STATE OF UTTAR PRADESH	October 12, 1993
KAMLA SHARMA SMT Vs. DEPUTY DIRECTOR EDUCATION	December 20, 1993
KAMLESH GUPTA Vs. STATE OF U P	August 20, 1993
KAMLESH KUMAR PANDEY Vs. STATE OF U P	December 15, 1993
KANHAIYA LAL AND OTHERS Vs. 1ST ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	December 16, 1993
KANHAIYA LAL BAJPAI Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS	February 26, 1993
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UTTAR PRADESH STATE ELECTRICITY BOARD	July 9, 1993
KAR MOBILE LIMITED Vs. COMMISSIONER OF SALES TAX	February 15, 1993
KAREDIN JAISWAL Vs. STATE OF UTTAR PRADESH	March 29, 1993
KARTIK CHANDRA BHATTACHARYA Vs. STATE OF U P	July 20, 1993
KASHI NATH YADAV Vs. SUB DIVISIONAL OFFICER MOHAMMADABAD	April 16, 1993
KASHI RAM KANHAIYA LAL Vs. ADDL DISTRICT MAGISTRATE	April 13, 1993
KASIM ALI Vs. STATE OF U.P. AND OTHERS	May 13, 1993
KAUSHALYA DEVI Vs. COMPETENT AUTHORITY, URBAN LAND CEILING	January 19, 1993
KESHAV Vs. IVTH ADDITIONAL DISTRICT JUDGE BADAUN	September 28, 1993
KESHAV PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	April 5, 1993
KHALSA TRADERS Vs. COMMISSIONER SALES TAX U P	January 28, 1993
KHAN CHANDRA MADHU Vs. DEPUTY DIRECTOR OF EDUCATION, 3RD DIVISION, BAREILLY AND OTHERS	May 14, 1993
KHAZAN SINGH Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	August 18, 1993
KIRAN AGRAWAL Vs. STATE OF UTTAR PRADESH AND OTHERS	July 15, 1993
KIRAN PRAKASH MISRA Vs. STATE OF ARUNACHAL PRADESH	April 7, 1993
KIRAN SINGH Vs. BALBIR SINGH	January 15, 1993
KISAN RICE MILL KARHAL Vs. KRISHI UTPADAN MANDI SAMITI	October 4, 1993
KISAN SAHKARI CHINI MILLS LTD Vs. AWADHESH SINGH	May 20, 1993
KISHAN ALIAS KISHAN CHANDRA SHARMA Vs. SUPERINTENDENT OF POLICE MATHURA	August 18, 1993
KISHORA KANT SINGH Vs. VASHISHTHA SINGH YADAV	August 4, 1993
KISHORE KUMAR Vs. XIVTH ADDL. DISTRICT JUDGE	May 5, 1993
KISHORI RAMAN SHIKSHA SAMITI AND OTHERS Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, AGRA AND OTHERS	September 29, 1993
KRIPA NARAIN SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION VII REGION	July 14, 1993
KRISHAN KUMAR AGARWAL Vs. FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE	May 21, 1993
KRISHAN PAL SINGH Vs. STATE OF U P	July 8, 1993
KRISHNA AGRAWAL Vs. STATE OF U.P. AND OTHERS	September 24, 1993
Krishna Kant Gaur Vs. State of U.P.	July 13, 1993
KRISHNA KANT SINGH Vs. STATE OF U P	May 12, 1993
KRISHNA KUMAR Vs. STATE OF UTTAR PRADESH	May 20, 1993
KRISHNA KUMAR MISRA Vs. STATE OF UTTAR PRADESH	August 25, 1993
KRISHNA PAL SONKER Vs. STATE OF U.P.	May 5, 1993
KRISHNA SINGH Vs. STATE OF U P	April 12, 1993
KUMAR SHARMA Vs. STATE OF U P AND	February 18, 1993
KUMARI MAMTA SRIRASTAVA Vs. REGISTRAR, DEPARTMENTAL EXAMINATION, U.P., ALLAHABAD AND ORS.	September 2, 1993
KUMARI MAMTA SRIVASTAVA Vs. REGISTRAR DEPARTMENT EXAMINATION UTTAR PRADESH	September 22, 1993
KUMARI MANISH VERMA Vs. ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ANOTHER	May 13, 1993
KUMARI PRATIMA SRIVASTAVA Vs. PURVANCHAL UNIVERSITY, JAUNPUR AND OTHERS	August 30, 1993
KUNWAR Vs. STATE OF UTTAR PRADESH	April 8, 1993
L KANT PAPER MILLS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 22, 1993
LACHMAN Vs. DASHRATH	April 28, 1993
LAIJI MUAURYA Vs. STATE OF U P	September 15, 1993
LAKHPAT SINGH Vs. STATE OF U P	February 2, 1993
LAKHVINDER ALIAS LAKHA SINGH Vs. STATE OF U P	July 14, 1993
LAL BAHADUR Vs. STATE OF U P	December 9, 1993
LAL CHAND Vs. DISTRICT JUDGE, FAIZABAD AND OTHERS	December 22, 1993
LAL CHAND Vs. DISTRICT JUDGE	December 27, 1993
LAL JI SRIVASTAVA Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LIMITED	September 28, 1993
LALIT KHANNA Vs. CONTROLLER OF ESTATE DUTY	April 8, 1993
LALJI Vs. DIRECTOR BAL VIKAS SEVA AVAM PUSTAHAR	February 4, 1993
LALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION JHANSI	August 18, 1993
LALTA PRASAD Vs. NAGAR PALIKA	April 17, 1993
LALTA PRASAD YADAV ALIAS LALLA Vs. STATE OF U.P. AND OTHERS	April 29, 1993
LATE SRI SHYAM LAL Vs. THE U.P. STATE AGRO INDUSTRIAL CORPORATION AND OTHERS	January 11, 1993
LAXMAN Vs. SRIPAL	January 6, 1993
LAXMI DEVI GHOPRADE Vs. STATE OF U.P.	July 16, 1993
LIYAKAT Vs. STATE OF U P	May 6, 1993
LIYAQAT KHAN Vs. STATE OF U P	December 14, 1993
M. ISMAIL FARUQI Vs. STATE OF U.P. THROUGH SECRETARY, EDUCATION DEPARTMENT LUCKNOW AND OTHERS	May 18, 1993
M.C. JOHNSON Vs. V.P. BUKSHI	February 22, 1993
M/S. PRAG VANASPATI PRODUCTS AND ANOTHER Vs. IIIRD ADDL. DISTRICT AND SESSIONS JUDGE, FARRUKHABAD AND OTHERS	December 20, 1993
MADAN DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	April 9, 1993
MADAN MOHAN PAUL Vs. COMMISSIONER OF INCOME TAX	December 6, 1993
MADAN MOHAN SHARMA Vs. IST ADDITIONAL DISTRICT JUDGE BULANDSHAHR	October 29, 1993
MAHABIR PRASAD AND ORS. Vs. RAM KUMAR SINGH	July 12, 1993
MAHARISHI AYURVEDA PRODUCTS Vs. DEVELOPMENT COMMISSIONER NOIDA EXPORT PROCESSING ZONE	September 8, 1993
MAHENDRA KUMAR JAIN Vs. PRESCRIBED AUTHORITY (RENT CONTROL)/MUNSIF SITAPUR	November 3, 1993
MAHENDRA NATH RAI Vs. STATE OF U P	January 18, 1993
MAHENDRA PAL SINGH AND OTHERS Vs. SUB	December 3, 1993
MAHENDRA PRATAP Vs. STATE OF UTTAR PRADESH	January 13, 1993
MAHENDRA SWARUP SHARMA Vs. XII ADDL DISTT JUDGE APPELLATE AUTHORITY	September 29, 1993
MAHESH CHANDRA Vs. THE IIND ADDL. DISTRICT JUDGE	May 14, 1993
MAHESH CHANDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH	May 5, 1993
MAHESH CHANDRA SHARMA Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION	May 7, 1993
MAHESH PRASAD Vs. STATE OF U P	July 12, 1993
MAHESH PRASAD AWASTHI Vs. STATE OF U P	January 11, 1993
MAHESHWARI PRASAD SINGH Vs. U.P. STATE TEXTILE CORPORATION LTD. AND OTHERS	April 30, 1993
MAK PLASTICS PVT. LTD. Vs. U.P. STATE ELECTRICITY BOARD	January 13, 1993
MAKSOODA KHATOON Vs. STATE	May 28, 1993
MALTI DEVI MALVIYA (SMT. ) & ANR. Vs. DIRECTOR OF EDUCATION (SECONDARY) U.P. & ORS.	September 29, 1993
MALWATI Vs. STATE OF U F AND QRS	April 7, 1993
MAN MOHAN SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	March 24, 1993
MAN SINGH Vs. DISTRICT MAGISTRATE BANDA	January 29, 1993
MAN SINGH AND ANR Vs. STATE OF U.P.	August 16, 1993
MANAGER COMMITTEE OF MANAGEMENT Vs. MAHENDRA KUMAR SHUKLA	September 15, 1993
MANAGING COMMITTEE BALIKA UCCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U P	February 1, 1993
MANDAVI GUPTA Vs. REGISTRAR, CO	September 6, 1993
MANGAL PRASAD GUPTA Vs. STATE OF U P	January 6, 1993
MANGAL SINGH GUPTA Vs. STATE OF U.P	November 9, 1993
MANI RAO Vs. ADDL. DISTRICT MAGISTRATE	June 3, 1993
MANJU GUPTA Vs. NATIONAL INSURANCE CO LTD	September 22, 1993
MANNI SINGH Vs. STATE OF U P	July 8, 1993
MANNI SINGH CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS	April 12, 1993
MANOJ KUMAR Vs. XTH ADDL DISTRICT JUDGE, MEERUT AND OTHERS	October 26, 1993
MANOJ KUMAR YADAV Vs. SHOBHA BOS	February 1, 1993
MANOO LAL YADAV Vs. STATE OF U P	November 26, 1993
MANZOOR AHMAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	March 18, 1993
MASTER ZUBEEN Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW	May 7, 1993
MATA PRASAD Vs. STATE OF U P	November 8, 1993
MATA PRASAD Vs. STATE OF U.P.	February 17, 1993
MAYA GUPTA Vs. STATE OF U.P. AND OTHERS	December 17, 1993
MAYA PRAKASH Vs. STATE OF U P	January 12, 1993
MEGHA RAM Vs. COMMISSIONER MEERUT DIVISION	April 15, 1993
MIDLANDS PVT LTD Vs. REGIONAL P F COMMISSIONER	May 20, 1993
MINHAJ AHMAD Vs. STATE OF U P	October 4, 1993
MINISTERIAL KARMACHARI SANGH, LUCKNOW Vs. STATE OF U.P. AND ANOTHER	April 21, 1993
MISRI LAL SHAH Vs. STATE OF U P	October 11, 1993
MITHILESH KUMARI JAIN Vs. COMMISSIONER OF INCOME TAX	May 11, 1993
MODI INDUSTRIES LTD Vs. ADDITIONAL LABOUR COMMISSIONER	April 12, 1993
MOHAMMAD JAN Vs. STATE	February 10, 1993
MOHAMMAD NASEEM KHAN Vs. DISTRICT JUDGE, GORAKHPUR AND OTHERS	March 18, 1993
MOHAMMAD SHARIF Vs. BIRI SINGH, ETC	October 30, 1993
MOHAMMED KHALIL Vs. DY. I.G. (P.A.C.) EASTERN SECTOR, VARANASI AND ANOTHER	April 27, 1993
MOHAR MANI SINGH Vs. THE STATE OF U.P. AND OTHERS	December 6, 1993
MOHD ILIYAS Vs. CHIEF MEDICAL SUPERINTENDENT DISTRICT HOSPITAL DEORIA	February 22, 1993
MOHD MUSHTAQ HUSAIN Vs. STATE OF U P	December 22, 1993
MOHD QAMAR KHAN Vs. ADDITIONAL DISTRICT JUDGE VI KANPUR NAGAR	September 15, 1993
MOHD SALIM Vs. STATE	July 16, 1993
MOHD SIDDIQUE Vs. STATE OF U P	February 11, 1993
MOHD. ASHRAF Vs. STATE OF U.P. AND OTHERS	September 15, 1993
MOHD. NASEEM KHAN Vs. REGIONAL MANAGER U.P. TRANSPORT CORPORATION	September 10, 1993
MOHD. WASIL Vs. NASEER UDDIN	July 20, 1993
MOHINI GUPTA Vs. ALLAHABAD UNIVERSITY	April 12, 1993
MOIN ULLAH KHAN Vs. STATE OF U.P. AND OTHERS	November 3, 1993
MONICA DIXIT Vs. STATE OF U P	April 27, 1993
MOOL CHAND ARORA Vs. VIIITH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	September 20, 1993
MOONGALAL Vs. D I G KARMIK U P POLICE HEADQUARTER	September 24, 1993
MOTI LAL GUPTA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	May 6, 1993
MOTILAL BHALLA Vs. IST ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS	October 28, 1993
MUDARAN EVAM LEKHAN SAMAGRI, ALLAHABAD Vs. SAFAT ALI AND ANOTHER	May 17, 1993
MUKHTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION	August 20, 1993
MUNICIPAL BOARD Vs. UNION OF INDIA UOI	May 17, 1993
MUNNA Vs. STATE	February 17, 1993
MUNNA KHAN Vs. STATE OF U P	September 4, 1993
MUNNALAL AGARWAL Vs. MUNICIPAL BOARD, BILASPUR AND OTHERS	February 9, 1993
MUNSHILAL AGARWAL AND OTHERS Vs. 9TH ADDL. DISTRICT JUDGE, LUCKNOW AND OTHERS	October 8, 1993
MURARI LAL SHARMA Vs. STATE OF U.P., & ORS.	September 8, 1993
MUSHTAQ Vs. STATE OF U P	September 2, 1993
N G TRADING COMPANY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	February 9, 1993
NAGAR PALIKA INTER COLLEGE Vs. HAWALDAR SINGH	April 2, 1993
NAGENDRA SINGH Vs. STATE OF U P	April 15, 1993
NAGESHAR Vs. STATE OF U P	September 17, 1993
NAJMUL Vs. STATE OF U P	February 13, 1993
NAMITA AGRAWAL Vs. DIRECTOR MEDICAL EDUCATION AND TRAINING	November 9, 1993
NAND KISHORE ALIAS NANDAR Vs. STATE OF U P	November 12, 1993
NAND KISHORE TRIPATHI Vs. THE DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS	November 5, 1993
NAND LAL Vs. BAL MUKUND	November 27, 1993
NANDGANJ SIHORI SUGAR MILLS CO. LTD. AND ANOTHER Vs. BADRI NATH DIXIT	August 26, 1993
NANHEY Vs. DEPUTY DIRECTOR CONSOLIDATION	April 13, 1993
NANKAI Vs. STATE OF U P	October 11, 1993
NANKI PRASAD Vs. STATE OF U P	July 15, 1993
NANKOO SINGH Vs. STATE OF U P	November 22, 1993
NANUKI PRASAD Vs. STATE OF UTTAR PRADESH	April 16, 1993
NARAIN LAL Vs. 3RD ADDITIONAL DISTRICT JUDGE ETAH	September 3, 1993
NARENDRA Vs. STATE OF U P	April 8, 1993
NARENDRA KUMAR Vs. STATE OF U P	December 23, 1993
NARENDRA KUMAR JAIN Vs. SUKUMAR CHAND JAIN	April 16, 1993
NARENDRA KUMAR JAIN Vs. VII ADDL. DISTRICT AND SESSION JUDGE, KANPUR AND OTHERS	March 24, 1993
NARENDRA KUMAR STEEL TRADERS Vs. INCOME TAX APPELLATE TRIBUNAL	December 6, 1993
NARENDRA PAL Vs. STATE OF U P	November 1, 1993
NARENDRA SINGH Vs. STATE OF U P	August 18, 1993
NARESH KUMAR Vs. STATE OF U P	November 8, 1993
NARESH KUMAR GAUTAM Vs. DISTRICT JUDGE, MUZAFFARNAGAR AND OTHERS	October 28, 1993
NARESH KUMAR JAIN Vs. STATE OF UTTAR PRADESH	January 18, 1993
NASIM KHAN Vs. MASRUM BIBI	January 20, 1993
NATHO MAL Vs. STATE OF UTTAR PRADESH	August 23, 1993
NATHOONI SINGH Vs. STATE OF UTTAR PRADESH	March 18, 1993
NATHOONI SINGH Vs. STATE OF U P	March 3, 1993
NATIONAL INSURANCE CO LTD Vs. JUMRATI	April 30, 1993
NATIONAL INSURANCE CO LTD Vs. SWARN KANTA SAHGAL	April 30, 1993
NATTHAL Vs. STATE OF U P	July 15, 1993
NAURAJ SINGH Vs. SHESH RAM	August 31, 1993
NAVDEEP AGARWAL Vs. UNION OF INDIA	December 2, 1993
NAVRATAN TIWARI Vs. DISTRICT PANCHAYAT RAJ ADHIKARI, BANSGAON, DISTRICT GORAKHPUR AND OTHERS	December 17, 1993
NAWAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALIGARH	April 29, 1993
NEERAJ ALIAS GUDDU Vs. STATE OF U P	January 19, 1993
NEKI RAM Vs. AVAS EVAM VIKAS PARISHAD	November 1, 1993
NIRMALA DEVI Vs. STATE OF UTTAR PRADESH AND ANOTHER	November 2, 1993
NISAR AHMAD Vs. DISTRICT MAGISTRATE, KANPUR DEHAT AND OTHERS	December 2, 1993
NISHATGANJ VYAPAR MANDAL Vs. STATE OF UTTAR PRADESH	May 18, 1993
NITYANAND VISHWAS Vs. STATE OF U P	January 29, 1993
NOOR JAHAN Vs. SETTLEMENT OFFICER CONSOLIDATION	July 19, 1993
NORTH CENTRAL ZONE CULTURAL CENTRE Vs. STATE OF U P	December 22, 1993
NUTAN KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE BANDA	May 20, 1993
O.M.S. INTERNATIONAL Vs. STATE OF U.P. AND OTHERS	January 20, 1993
OM KANT UPADHYAYA Vs. XTH ADDL DISTRICT JUDGE AGRA	August 30, 1993
OM NARAIN NIGAM Vs. ENGINEER IN CHIEF PUBLIC WORKS DEPARTMENT	July 21, 1993
OM PRAKASH Vs. STATE OF UTTAR PRADESH	January 12, 1993
OM PRAKASH AND OTHERS Vs. THE VIITH ADDL. DISTRICT JUDGE, ALIGARH AND OTHERS	October 4, 1993
OM PRAKASH GUPTA Vs. STATE OF U.P. AND OTHERS	February 9, 1993
OM PRAKASH SHARMA Vs. ZILA PANCHAYAT RAJ OFFICER, MEERUT AND OTHERS	November 23, 1993
OM PRAKASH SHARMA Vs. STATE OF U P	May 19, 1993
OM PRAKASH SRIVASTAVA Vs. REGIONAL RURAL BAK	August 20, 1993
OM PRAKASH VIRENDRA KUMAR Vs. COMMISSIONER OF SALES TAX U P	January 28, 1993
OMI ALIAS OM PRAKASH Vs. STATE OF UTTAR PRADESH	May 14, 1993
ONKAR NATH SHARMA Vs. STATE OF U. P. AND ANOTHER	October 4, 1993
P C AGARWAL Vs. STATE OF UTTAR PRADESH	February 22, 1993
PANCHAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	December 15, 1993
PANCHAM YADAV Vs. STATE OF UTTAR PRADESH	May 14, 1993
PANKAJ KUMAR SRIVASTAVA Vs. DIRECTOR INSTITUTE OF MEDICAL SCIENCES BANARAS HINDU UNIVERSITY	March 29, 1993
PARAS NATH PANDEY Vs. ZILA PANCHAYAT RAJ ADHIKARI	July 14, 1993
PARVEZ AKHTAR AND ORS. Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ANR.	March 29, 1993
PASHUPATI ACRYLON LIMITED Vs. STATE OF UTTAR PRADESH	August 18, 1993
PATIALA FLOUR MILLS CO LTD Vs. U P STATE INDUSTRIAL CORPORATION LTD	January 6, 1993
PAVAN COLD STORAGE Vs. STATE OF U P	February 26, 1993
PAWAN PALACE Vs. LICENSING AUTHORITY	February 12, 1993
PITAM SINGH PRADHAN Vs. SUB DIVISIONAL OFFICER SARDHANA	May 18, 1993
POONAM CHOUDHARY Vs. U P STATE PUBLIC SERVICE COMMISSION	February 8, 1993
PRABHU NATH Vs. STATE OF UTTAR PRADESH	July 6, 1993
PRABHU NATH Vs. STATE OF UTTAR PRADESH	September 2, 1993
PRADEEP KUMAR AGARWAL Vs. DIRECTOR, LOCAL BODIES, U.P. IV, LUCKNOW AND OTHERS	November 2, 1993
PRAKASH DHOBI Vs. STATE OF U P	September 13, 1993
PRAMOD KUMAR JINDAL Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT AND OTHERS	May 4, 1993
PRAMOD KUMAR JINDAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	October 13, 1993
PRAMOD KUMAR SINGH Vs. STATE OF U P	June 30, 1993
PRAMODINI AGARWAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	August 23, 1993
PRATIBHA ENTERPRISES Vs. COMMISSIONER SALES TAX U P LUCKNOW	January 21, 1993
PRAVEEN KUMAR Vs. VII ADDITIONAL DISTRICT JUDGE MEERUT	April 16, 1993
PREETI GUPTA Vs. STATE OF UTTAR PRADESH	May 3, 1993
PREM BALIKA RAI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	February 8, 1993
PREM DUTT CHAMOLI Vs. STATE OF UTTAR PRADESH	August 30, 1993
PREM KUMAR PETERS Vs. 2ND ADDL DISTRICT AND SESSIONS JUDGE KANPUR	April 7, 1993
PREM NATH Vs. PRINCIPAL HARIZAN PRIMARY PATHSHALA	April 15, 1993
PREM PAL SHARMA Vs. THE DISTRICT JUDGE, BADAUN	January 12, 1993
PREM PRAKASH MISRA Vs. U.P. STATE ROAD TRANSPORT CORPN. AND OTHERS	March 16, 1993
PREM SHANKER PANDEY Vs. KRISHI UTPADAN MANDI SAMITI AND ORS	October 5, 1993
PREMENDRA SINGH Vs. STATE OF U P	October 28, 1993
PRINCIPAL SANTOSH KUMAR MEMORIAL INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS DISTRICT BUDAUN	September 20, 1993
PRITHVI NATH PANDEY Vs. STATE OF UTTAR PRADESH	November 5, 1993
PROFESSOR K.P. RAI Vs. VICE	May 19, 1993
PUJARI PRASAD PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	September 30, 1993
PUNJAB NATIONAL BANK Vs. GANGA NARAIN KAPUR	July 9, 1993
PUNJAB NATIONAL BANK Vs. VIJAI KUMAR DHARIWAL AND OTHERS	August 26, 1993
PURSHOTTAM LAL Vs. KISHAN KISHORE	April 13, 1993
PURSHOTTAM LAL YADAV Vs. STATE OF U P	September 13, 1993
PURSOTTAM UPADHYA Vs. DISTRICT BASIC EDUCATION OFFICER	May 15, 1993
PUSHPA RANI Vs. VIJAY PAL SINGH	April 16, 1993
PUSHPENDRA KUMAR TRIPATHI Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES U P	December 3, 1993
PUSPA DEVI Vs. COMMISSIONER OF INCOME TAX	February 11, 1993
QURESHA BEGUM Vs. I ADDITIONAL DISTRICT JUDGE GORAKHPUR	February 22, 1993
R P SHUKLA AND OTHERS Vs. ALLAHABAD GRAMIN BANK	February 1, 1993
R P VERMA Vs. STATE BANK OF INDIA AND OTHERS	December 20, 1993
R R VERMA Vs. UNION OF INDIA	March 29, 1993
R.L. AGGARWAL Vs. IIIRD ADDL. DISTRICT JUDGE	May 20, 1993
R.S. SINHA Vs. ADDL. DISTRICT JUDGE	September 27, 1993
RADHEY LAL Vs. SPECIAL JUDGE BULANDSHAHR	March 18, 1993
RADHEY MOHAN Vs. STATE OF U P	March 29, 1993
RADHEY SHYAM Vs. DISTRICT JUDGE GORAKHPUR	January 11, 1993
RADHEY SHYAM Vs. ADDITIONAL COMMISSIONER (JUDICIAL) 1ST AND ORS	November 23, 1993
RADHEY SHYAM Vs. RAM NIRANJAN AND ANR.	July 7, 1993
RADHEY SHYAM PATWA Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI	July 16, 1993
RAFIQUE AND SONS Vs. STATE OF U P	January 19, 1993
RAGGHU Vs. STATE	February 10, 1993
RAGHUBIR PRASAD Vs. RAJENDRA KUMAR GURUDEV	May 14, 1993
RAGHUBIR SARAN BAJPAI AND OTHERS Vs. STATE OF U.P. AND OTHERS	July 8, 1993
RAGHUBIR SINGH Vs. IMRAT	January 13, 1993
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH	February 15, 1993
RAGHUNANDAN Vs. BRIJ NANDAN	August 13, 1993
RAGHUNATH CHANDRA SEXENA Vs. STATE BANK OF INDIA, LUCKNOW	March 18, 1993
RAGHVENDRA KUMAR SINGH AND OTHERS Vs. SMT. KRISHNA KUMARI AND ANOTHER	January 18, 1993
RAIS UDDIN Vs. STATE OF U P	January 5, 1993
RAJ BAHADUR PANDEY Vs. S.D.M. JHANSI AND OTHERS	January 7, 1993
RAJ KUMAR SHARMA Vs. JOINT DIRECTOR OF EDUCATION (GIRLS), DIRECTORATE OF EDUCATION U.P. ALLAHABAD AND OTHERS	April 30, 1993
RAJ KUMAR SHARMA Vs. DISTRICT JUDGE HARIDWAR	April 29, 1993
RAJ KUMAR SINGH YADAV ALIAS BHIKHA YADAV Vs. STATE	May 21, 1993
RAJ KUNWAR SINGH Vs. SETTLEMENT OFFICER (CONSOLIDATION), AZAMGARH AND OTHERS	February 26, 1993
RAJ NARAIN YADAV Vs. STATE OF U P	March 16, 1993
RAJ NATH PATHAK AND OTHERS Vs. STATE OF U.P. AND OTHERS	November 19, 1993
RAJ PAL SINGH Vs. STATE OF U.P. AND OTHERS	October 1, 1993
RAJA BAJPAI Vs. THE DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	December 15, 1993
RAJA RAM Vs. STATE OF U P	May 18, 1993
RAJA RAM CHAUBEY Vs. DISTRICT CANE OFFICER BASTI	August 18, 1993
RAJENDAR PRASAD MISHRA Vs. STATE OF U P	January 3, 1993
RAJENDRA BAHADUR SINGH Vs. JUGUL KISHORE SUREKA	September 13, 1993
RAJENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	July 7, 1993
RAJENDRA KUMAR ARYA Vs. CHAIRMAN NAGAR PALIKA	August 17, 1993
RAJENDRA KUMAR SHARMA Vs. BRIJENDRA KUMAR SHARMA	April 29, 1993
RAJENDRA MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	November 11, 1993
RAJENDRA PRASAD AGARWA1 Vs. UNION OF INDIA	May 18, 1993
RAJENDRA SINGH Vs. STATE OF U P	February 23, 1993
RAJENDRA SINGH RAWAT Vs. STATE OF U P	October 5, 1993
RAJESH KUMAR AGRAWAL Vs. VIRENDRA KUMAR AGRAWAL	May 17, 1993
RAJESH KUMAR KHARE AND ANOTHER Vs. STATE OF U.P. AND OTHERS	February 5, 1993
RAJESH KUMAR PANDEY Vs. THE URBAN CO-OPERATIVE BANK LTD., ALLAHABAD AND OTHERS	August 20, 1993
RAJIV KUMAR SHARMA Vs. SANYUKT PRAVESH PARIKSHA PARISHAD, U. P. AND ANOTHER	September 7, 1993
RAJIV RANJAN NIGAM AND OTHERS Vs. STATE OF U.P. AND ANOTHER	October 5, 1993
RAJJU ALIAS RAJ NARAIN BUDHAULIA Vs. UNION OF INDIA	October 14, 1993
RAJKUMAR AND OTHERS Vs. ADDITIONAL DIRECTOR OF EDUCATIONAL (SECONDARY), ALLD. AND OTHERS	January 19, 1993
RAJPAL SINGH Vs. STATE OF U P	November 3, 1993
RAJVEER SINGH Vs. STATE OF UTTAR PRADESH	December 16, 1993
RAKESH KNMAR JAIN Vs. STATE OF U.P. AND OTHERS	May 21, 1993
RAKESH KUMAR ALIAS LAL Vs. STATE OF UTTAR PRADESH	February 2, 1993
RAKESH KUMAR BAJPAI Vs. STATE OF U P	July 21, 1993
RAKESH KUMAR KAUSHIK Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR AND OTHERS	August 20, 1993
RAM ABHILASH DWIVEDI Vs. STATE OF U P	October 29, 1993
RAM BABOO Vs. STATE OF UTTAR PRADESH	January 21, 1993
RAM BABU SINGH Vs. ADDL DIRECTOR GENERAL OF POLICE ANTI CORRUPTION	January 8, 1993
RAM BAHAL Vs. MST. CHHOHARI DEVI	February 22, 1993
RAM BHAJAN Vs. STATE OF U P	April 13, 1993
RAM BHAROSEY LAL GUPTA Vs. GAON SABHA SARELI PUKHTA	July 6, 1993
RAM BHUSAN SHUKLA Vs. STATE OF U.P. AND OTHERS	July 21, 1993
RAM BHUSHAN DUBEY Vs. STATE OF U.P. AND OTHERS	December 20, 1993
RAM BRIKSH Vs. STATE OF U P	January 6, 1993
RAM CHANDRA Vs. STATE OF U P	April 5, 1993
RAM CHANDRA Vs. ZAHOOR HASAN	November 1, 1993
RAM DAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	March 24, 1993
RAM DAS Vs. STATE OF U P	May 14, 1993
RAM DAYAL CHAURASIA Vs. STATE OF U P	September 13, 1993
RAM DEO SINGH Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION	September 3, 1993
RAM DULAL Vs. DIRECTOR BASIC SHIKSHA, U.P. LUCKNOW AND OTHERS	October 4, 1993
RAM GOPAL Vs. STATE OF U P	December 16, 1993
RAM GOPAL MITTAL Vs. KAILASH NARAIN	September 17, 1993
RAM GOPAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION (SECONDARY)-I	May 17, 1993
RAM HARAKH CHOUDHARY Vs. VII ADDITIONAL DISTRICT AND SESSION JUDGE GORAKHPUR	September 15, 1993
RAM JI GIRI ALIAS ASHOK GIRI Vs. SUMAN GIRI	December 16, 1993
RAM JIYAVAN Vs. STATE OF U P	November 17, 1993
RAM KRIPAL SINGH Vs. STATE OF U P	September 8, 1993
RAM KRIPAL SINGH Vs. COMMITTEE OF MANAGEMENT UCHCHTTAR MADHYAMIK VIDYALAYA	January 5, 1993
RAM KUMAR Vs. STATE OF UTTAR PRADESH	May 24, 1993
RAM KUMAR RAI Vs. STATE OF U P	March 31, 1993
RAM LAKHAN YADAV AND OTHERS Vs. DISTRICT MAGISTRATE, ALLAHABAD AND OTHERS	August 30, 1993
RAM LALI Vs. 1ST ADDITIONAL DISTRICT JUDGE	March 2, 1993
RAM MOHAN ALIAS SHANTI PRASAD Vs. COLLECTOR NAINITAL AND OTHERS	September 30, 1993
RAM MURAT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR	October 29, 1993
RAM NAIN KEWAT Vs. STATE OF U P	November 3, 1993
RAM NARESH Vs. RAGHU	April 5, 1993
RAM NARESH LAL Vs. STATE OF UTTAR PRADESH	January 12, 1993
RAM NARESH PANDEY Vs. STATE OF UTTAR PRADESH	September 13, 1993
RAM NARESH SINGH PARIHAR Vs. U P STATE SUGAR CORPORATION LTD	March 15, 1993
RAM NATH BOHARA Vs. STATE OF U.P. AND OTHERS	April 27, 1993
RAM RAJ SINGH Vs. DISTRICT MAGISTRATE	October 27, 1993
RAM RATAN Vs. DISTRICT MAGISTRATE, MAHARAJGANJ AND OTHERS	July 8, 1993
RAM RATI Vs. SATYA NARAIN	February 25, 1993
RAM ROOP SINGH Vs. UNION OF INDIA AND OTHERS	May 18, 1993
RAM SAGAR Vs. STATE OF UTTAR PRADESH	February 25, 1993
RAM SAMUJH Vs. SANT RAM	April 21, 1993
RAM SANEHI Vs. BOARD OF REVENUE U P AT ALLAHABAD	January 19, 1993
RAM SANEHI Vs. STATE OF U P	May 5, 1993
RAM SANEHI RAJDOOT & ORS. Vs. RURAL ENGINEERING SERVICES & ORS.	August 25, 1993
RAM SARAN Vs. DISTRICT JUDGE JHANSI	April 16, 1993
RAM SARAN SINGH Vs. DISTRICT PANCHAYAT RAJ OFFICER	April 28, 1993
RAM SHANKER AWASTHI Vs. XTH ADDL DISTRICT JUDGE KANPUR NAGAR	March 12, 1993
RAM SHANKER RASTOGI Vs. SMT. REWATI DEVI AND ANOTHER	December 7, 1993
RAM SINGH Vs. BASIC SHIKSHA ADHIKARI	April 6, 1993
RAM SINGH Vs. SPECIAL JUDGE E C ACT ADDITIONAL DISTRICT JUDGE BALLIA	February 2, 1993
RAM SINGH SAVITA AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 8, 1993
RAM SINGH YADAV Vs. THE STATE OF U.P. AND ANOTHER	December 9, 1993
RAM SUBHAG Vs. KAILASH AND ANOTHER	August 31, 1993
RAM SUKH Vs. GAYA DIN AND ANOTHER	December 2, 1993
RAM SWAROOP JATAV Vs. STATE OF U P	September 20, 1993
RAM TEJ VERMA AND ANR. Vs. SUB	July 19, 1993
RAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	February 4, 1993
RAMA KANT DWIVEDI Vs. DISTRICT MAGISTRATE FARUKHABAD	October 1, 1993
RAMA SHANKAR SHUKLA Vs. UTTAR PRADESH SECONDARY EDUCATION SERVICES COMMISSION	September 17, 1993
RAMA SHANKAR SINGH Vs. KEDAR SINGH	May 10, 1993
RAMA SHANKAR TEWARI Vs. RAM RAGHUBIR JAISWAL	September 8, 1993
RAMA SHANKER DIXIT Vs. S.C. TEWARI	March 1, 1993
RAMA SHANKER SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA AND OTHERS	November 30, 1993
RAMAKANT MISRA Vs. STATE OF U P	November 30, 1993
RAMAKANT SINGH Vs. DEPUTY DIRECTOR OF EDUCATION, 5TH REGION AND OTHERS	December 23, 1993
RAMANAND SINGH AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION, AZAMGARH AND OT	March 15, 1993
RAMAYAN RAO AND OTHERS Vs. RAMA SHANKER PRASAD AND OTHERS	July 6, 1993
RAMDAS RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA, AND OTHERS	September 22, 1993
RAMESH BEEKAY AND CO Vs. COMMISSIONER OF INCOME TAX	September 22, 1993
RAMESH CHANDRA GUPTA Vs. U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND OTHERS	February 22, 1993
RAMESH KUMAR Vs. DISTRICT JUDGE	April 13, 1993
RAMESH KUMAR SINGH Vs. STATE OF U P	July 7, 1993
RAMESH UPADHYA Vs. STATE OF U P	January 18, 1993
RAMESHWAR Vs. STATE	July 8, 1993
RAMJI LAL ASTHANA Vs. SPECIAL JUDGE	August 19, 1993
RAMVIR SINGH Vs. STATE OF U.P. AND OTHERS	August 19, 1993
RAMZAN Vs. STATE OF U P	May 10, 1993
RANJIT SINGH Vs. STATE OF U P	August 11, 1993
RANVIR SINGH CHAHAR Vs. DISTRICT INSPECTOR OF SCHOOLS AGRA	March 23, 1993
RAQEEMUDDIN AHMAD Vs. SMT. SHAHIN ISHRAT	May 21, 1993
RATAN LAL Vs. IIND ADDL SESSIONS JUDGE	October 6, 1993
RAVI LUNIA M D MOHINI AUXI CHEM PVT Vs. STATE OF U P	March 8, 1993
RAZDA Vs. NOOR MOHD	September 24, 1993
RECEIVER NAND KISHORE GUPTA, ADVOCATE Vs. HINDUSTAN COMMERCIAL BANK	February 24, 1993
RED LIGHT ON THE CARS OF THE HONBLE JUDGES OF THE HIGH COURT Vs. STATE OF UTTAR PRADESH	April 5, 1993
REENA SARKAR Vs. REGIONAL INSPECTRESS OF SCHOOLS, LUCKNOW AND OTHERS	August 14, 1993
REHANA BEGUM Vs. STATE OF U P	May 7, 1993
REVA DRY CLEANERS Vs. STATE OF U P	May 17, 1993
RITIKA RAMTRI Vs. ALLAHABAD UNIVERSITY	April 27, 1993
ROOP NARAIN CHAUDHARY Vs. UNIVERSITY OF ALLAHABAD	December 13, 1993
ROOP SINGH Vs. STATE	May 19, 1993
ROORKEE UNIVERSITY Vs. DIVYA CHANDRA	October 15, 1993
RUFUS MAHESH KUMAR BROWNE AND OTHERS Vs. STATE OF U.P. AND OTHERS	August 16, 1993
S C MUKERJI Vs. STATE OF U P	August 30, 1993
S C SACHDEO Vs. DISTRICT JUDGE ETAH	January 6, 1993
S. K. LAMBA Vs. STATE OF U.P.	March 16, 1993
S. RAVINDRA SINGH AND ANOTHER Vs. 3RD ADDL. DISTRICT JUDGE, FAIZABAD AND OTHERS	October 5, 1993
SABHAJEET SINGH Vs. STATE OF U P	August 27, 1993
SABHAPATI SINGH Vs. U P STATE ROAD TRANSPORT CORPN	March 26, 1993
SACHITA NAND SINGH Vs. STATE OF U P	May 19, 1993
SADHAN SAHKARI SAMITI BASANTPUR LTD Vs. PRESIDING OFFICER LABOUR COURT	February 2, 1993
SAFI ULLAH ALIAS BAGGA Vs. STATE OF UTTAR PRADESH	March 31, 1993
SAGEER AHMED Vs. SUPERINTENDING ENGINEER, MINOR IRRIGATION CIRCLE, BAREILLY & ORS.	August 12, 1993
SAHKARI GANNA VIKAS SAMITI LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF WAGES ACT	February 3, 1993
SAHU STONE CRUSHING INDUSTRIES Vs. DIVISIONAL LEVEL COMMITTEE	November 11, 1993
SALEK CHAND Vs. STATE OF U P	August 31, 1993
SALEK CHAND JAIN Vs. STATE OF UTTAR PRADESH	August 23, 1993
SALMA NOOR Vs. DIRECTOR, SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES, LUCKNOW AND OTHERS	May 19, 1993
SALTANAT RAI AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	January 18, 1993
SAMAY SINGH Vs. DHARAM SINGH AND OTHERS	February 4, 1993
SANDHYA TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS	March 17, 1993
SANJAY KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND ANOTHER	December 2, 1993
SANJAY KUMAR SRIVASTAVA Vs. ACTING CHIEF JUSTICE	July 10, 1993
SANJIV ALIAS CHHABI RAM Vs. STATE OF U P	May 7, 1993
SANT GOPAL ALIAS BHAGAT Vs. STATE OF UTTAR PRADESH	August 12, 1993
SANT RAM AGARWAL Vs. CIVIL JUDGE MOHANLAL GANJ LUCKNOW	August 16, 1993
SANTOSH KUMAR Vs. STATE OF U P	January 7, 1993
SANTOSH KUMAR SINGH Vs. STATE OF U P	April 30, 1993
SARAJUDDIN Vs. STATE OF U P	May 15, 1993
SARDAR ANOOP SINGH Vs. STATE OF U P	December 3, 1993
SARDAR ANOOP SINGH Vs. STATE	December 23, 1993
SARDAR KANWALDEEP SINGH Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS FAIZABAD	July 12, 1993
SARDAR KRIPAL SINGH Vs. TAX RECOVERY OFFICER	January 11, 1993
SARISH CHANDRA Vs. 17TH ADDITIONAL DISTRICT JUDGE LUCKNOW	February 17, 1993
SAROJ GUPTA Vs. IVTH ADDITIONAL DIST JUDGE ETAH	March 29, 1993
SAROJ KUMAR AND OTHERS Vs. ZILA BASIC SHIKSHA ADHIKARI, JAUNPUR AND OTHERS	February 8, 1993
SAROJA NAND JHA AND ORS. Vs. HARI FERTILIZERS, SAHUPURI AND ORS.	December 2, 1993
SARU SMELTING PVT LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	August 25, 1993
SARVESHWARI SAMOOH KUSHTA SEVASHRAM Vs. SIDDARTHA GAUTAM RAM	October 8, 1993
SARWAN Vs. STATE OF U P	October 26, 1993
SATYA DEV Vs. STATE OF U P	February 12, 1993
SATYAWATI Vs. 10TH ADDL DIST JUDGE	April 16, 1993
SATYENDRA PRATAP SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	February 12, 1993
SAUDAN SINGH YADAV Vs. ASSTT. REGIONAL TRANSPORT OFFICER (ADM), MAINPURI	September 22, 1993
SAYEED JAFAR IMAM Vs. STATE OF UTTAR PRADESH	September 3, 1993
SCOPE AND EXTENT OF APPLICABILITY OF FLAG CODE AND USE OF NATIONAL FLAGS ON THE CARS Vs. STATE	August 31, 1993
SENAPATI SINGH Vs. STATE OF U P	January 7, 1993
SETH VISHNU DASS Vs. STATE OF UTTAR PRADESH	March 9, 1993
SEWA RAM Vs. STATE OF UTTAR PRADESH	July 14, 1993
SHABBAN Vs. STATE OF UTTAR PRADESH	October 6, 1993
SHADI RAM Vs. ISHWAR CHANDRA ETC.	September 6, 1993
SHAFIQ Vs. DEPUTY DIRECTOR CONSOLIDATION	October 12, 1993
SHAILENDRA KUMAR SRIVASTAVA Vs. BARABANKI GRAMIN BANK, BARABANKI AND ANOTHER	September 20, 1993
SHAILESH KUMAR Vs. ADHISHAK JANPAD KARAGAR FAIZABAD	February 23, 1993
SHAKIR Vs. STATE OF U P	July 20, 1993
SHAKUNTALA RANA Vs. MAHIPAL SINGH	July 6, 1993
SHAMBHOO NATH Vs. STATE OF U P	February 25, 1993
SHAMBHU KUMAR TRIPATHI Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS	February 10, 1993
SHAMBHU RAI Vs. STATE	December 22, 1993
SHAMBHU SARAN PANDEY Vs. CHANCELLOR GORAKHPUR UNIVERSITY	February 5, 1993
SHAMSHER Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	July 7, 1993
SHAMSHER AHMAD ALIAS BILLA Vs. DISTRICT MAGISTRATE	March 24, 1993
SHANKAR LAL PATHAK Vs. STATE OF U.P. AND OTHERS	April 13, 1993
SHANKER LAL Vs. CENTRAL RESERVE POLICE FORCE AND OTHERS	September 17, 1993
SHANKER UDYOG Vs. U P FINANCIAL CORPORATION & ANR	May 20, 1993
SHANTI NATH STEELS Vs. U P STATE ELECTRICITY BOARD	December 8, 1993
SHARAD CHAND MISRA Vs. STATE OF U.P.	October 11, 1993
SHARAD TYAGI Vs. UNIVERSITY OF ROORKEE AND OTHERS	October 13, 1993
SHARMA DEVI Vs. REGISTRAR DEPARTMENT EXAMINATION	November 4, 1993
SHASHANK MAULISHWAR MANI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA	April 2, 1993
SHASHI PRAKASH Vs. STATE OF U P	November 10, 1993
SHATRUNJAI SINGH Vs. STATE OF U P	March 17, 1993
SHAYAMA CHARAN GUPTA Vs. COMMISSIONER ALLAHABAD DIVISON	July 17, 1993
SHEKH SHAMSAD ALAM Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY	September 15, 1993
SHEO KUMAR AGARWAL Vs. CHATURBHUJ PRASAD	August 17, 1993
SHEO MATH SINGH Vs. KANTI DEVI	February 18, 1993
SHEO NATH VERMA Vs. STATE OF U P	February 9, 1993
SHEO PRASAD KHARE Vs. STATE OF U P	April 2, 1993
SHER MOHAMMAD Vs. STATE OF U P	May 3, 1993
SHIA CENTRAL BOARD OF WAQFS Vs. IST ADDITIONAL JUDGE SMALL CAUSES COURT	September 16, 1993
SHIRAJ SUNFIX COMPANY P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 1993
SHISHU PAL SINGH Vs. REGIONAL FOOD CONTROLLER, MEERUT REGION, MEERUT AND OTHERS	December 10, 1993
Shiv Charan Vs. State of U.P.	January 13, 1993
SHIV CHARAN DAS Vs. IIIRD ADDITIONAL DISTRICT JUDGE	April 6, 1993
SHIV LAKHAN SINGH Vs. SAHADEV	April 19, 1993
SHIV LAL Vs. U P JAL NIGAM	May 3, 1993
SHIV PAL SINGH YADAV Vs. STATE OF U.P. AND OTHERS	May 13, 1993
SHIVRANI Vs. SURYANARAIN	October 14, 1993
SHIVRANI Vs. SURYANARAIN	October 4, 1993
SHOBRAN SINGH SHARMA Vs. 4TH ADDITIONAL DISTRICT AND SESSIONS JUDGE	August 20, 1993
SHREE CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 26, 1993
SHREE NIWAS Vs. XTH ADDITIONAL DISTRICT JUDGE	November 3, 1993
SHREE RAM ALIAS SIRIYA Vs. STATE OF U P	April 7, 1993
SHRI ARJUN SINGH Vs. IIND ADDL. CIVIL JUDGE, ALIGARH AND OTHERS	December 20, 1993
SHRI NIWAS PANDEY Vs. COMMISSIONER, ALLD. DIVISION ALLD. AND OTHERS	November 1, 1993
SHRI RAM Vs. BANK OF BARODA	February 22, 1993
SHRI SHYAMA CHARAN GUPTA Vs. STATE OF UTTAR PRADESH	July 5, 1993
SHRICHANDRA Vs. U P FINANCIAL CORPORATION	October 7, 1993
SHUK DEV PANDEY Vs. SUB	November 1, 1993
SHYAM Vs. STATE OF U P	December 3, 1993
SHYAM BEHARI TEWARI AND ANOTHER Vs. STATE OF U.P. AND OTHERS	November 26, 1993
SHYAM BIHARI MISHRA Vs. UNIVERSITY OF ROORKEE AND ANOTHER	December 22, 1993
SHYAM KUMAR SINGH Vs. STATE OF U P	August 13, 1993
SHYAM LAL Vs. P D SINGH	October 7, 1993
SHYAM NARAIN AND OTHERS Vs. STATE OF U.P. AND OTHERS	April 30, 1993
SHYAM NARAIN PRAJAPATI Vs. MEMBER SACHIV ZILA PRASHASNIK COMMITTEE	July 13, 1993
SHYAM SALONA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLHABAD	May 4, 1993
SHYAM SINGH Vs. MEERUT MANDAL VIKAS NIGAM	January 29, 1993
SHYAM SUNDER SHARMA Vs. TAHSILDAR RUDRAPUR DISTRICT DEORIA	February 1, 1993
SHYAM SURAT CHAUBEY Vs. SENIOR SUPERINTENDENT OF POLICE VARANASI	January 11, 1993
SIDDIQA BEGUM Vs. DISTRICT JUDGE	December 15, 1993
SIMBHAOLI SUGAR MILLS LIMITED Vs. HINDUSTAN BROWN BOVERI LIMITED	September 15, 1993
SINGH BRICKFIELD Vs. COMMISSIONER OF SALES TAX	February 23, 1993
SITA RAM Vs. STATE	March 24, 1993
SITAR VIDEO Vs. STATE OF UTTAR PRADESH	July 16, 1993
SKY ENCLAVE GRAMIN SAHAKARI AVAS SAMITI LTD Vs. AGRA DEVELOPMENT AUTHORITY	May 14, 1993
SMITA SHUKLA Vs. UNIVERSITY OF ALLAHABAD	May 3, 1993
SMT. BETI DEVI Vs. SMT. VINOD KUMARI	November 1, 1993
SMT. DAYA GUPTA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, MEERUT AND OTHERS	October 2, 1993
SMT. GAUSIYA KHATOON AND ANOTHER Vs. RENT CONTROL & EVICTION OFFICER BARABANKI AND ANOTHER	August 3, 1993
SMT. INDU MATI KOORICHH Vs. YOGENDRA PAL KOORICHH	December 5, 1993
SMT. MITHLESH KUMARI Vs. THE PRESCRIBED AUTHORITY AND OTHERS	November 8, 1993
SMT. PRABHAWATI DEVI Vs. BOARD OF REVENUE, U.P., AT ALLD. & ORS.	November 25, 1993
SMT. PURNIMA CHANDRA Vs. D.I.O.S., SHAHJAHANPUR AND ANOTHER	October 12, 1993
SMT. SUNDER BALA Vs. 8TH ADDL. CIVIL JUDGE, AGRA AND OTHERS	December 7, 1993
SMT. SUSHILA PANT Vs. STATION HOUSE OFFICER, GARHWAL AND OTHERS	February 2, 1993
SMT. VEDWATI Vs. RAJVIR	December 1, 1993
SMT. VIMLA YADAV Vs. KARAN SINGH	November 10, 1993
SOBARAN LAL Vs. STATE OF U P	May 6, 1993
SOCIALIST PARTY AND ANOTHER Vs. ELECTION COMMISSION OF INDIA AND ANOTHER	April 12, 1993
SOCIETY MADARSA MAZAHIR ULOOM MUBARAK SHAH Vs. MUZAFFAR HUSSAIN	October 13, 1993
SOM NATH TYAGI Vs. STATE OF U P	May 19, 1993
SOMNATH Vs. ADDL. DISTRICT JUDGE AND OTHERS	November 1, 1993
SOMPAL SINGH Vs. ARTIFICIAL LIMBS MFG CORPN OF INDIA	October 11, 1993
SONBHADRA COKE PRODUCTS Vs. STATE OF UTTAR PRADESH	February 2, 1993
SRI KISHAN Vs. SPECIAL LAND ACQUISITION OFFICER	January 18, 1993
SRI KISHUN AND ORS Vs. SRI C. R. YADAVA, DY. DIRECTOR OF CONSOLIDATION (ADMINISTRATION), GORAKHPUR AND OTHERS	November 11, 1993
SRI KUNJ BEHARI Vs. SRI KRISHNA DUTT	August 18, 1993
SRI MAHARANA PRATAP SHIKSHA PARISHAD Vs. COMMISSIONER AGRA DIVISION	October 28, 1993
STATE OF U P Vs. BARPHI	November 2, 1993
STATE OF U P Vs. BECHAN	October 29, 1993
STATE OF U P Vs. BUDHI	November 2, 1993
STATE OF U P Vs. S P MISHRA	December 16, 1993
STATE OF U P Vs. UDAIBHAN SINGH	November 3, 1993
STATE OF U P Vs. KISHORI LAL	December 21, 1993
STATE OF U P Vs. RAM NATH	December 16, 1993
STATE OF U P Vs. JASWANT SINGH	August 20, 1993
STATE OF U P Vs. ANIL KUMAR DWIVEDI	August 31, 1993
STATE OF U P Vs. CLASS IV EMPLOYEES ASSOCIATION	September 22, 1993
STATE OF U P Vs. KARUNAKAR ALIAS DEONATH TIWARI	July 16, 1993
STATE OF U P Vs. NARENDRA NATH DIXIT	January 19, 1993
STATE OF U P Vs. PARVEZ	January 20, 1993
STATE OF U P Vs. BOARD OF REVENUE U P AT LUCKNOW	February 15, 1993
STATE OF U P Vs. SAGHIR	April 9, 1993
STATE OF U.P. Vs. RENU TIWARI	February 3, 1993
STATE OF U.P. Vs. MOHD. AHMED AND ANOTHER	October 11, 1993
STATE OF U.P. Vs. ZAFFAR ULLAH KHAN AND ORS.	May 1, 1993
STATE OF U.P. AND ANOTHER Vs. JAGDISH PRASAD DUBEY	July 14, 1993
STATE OF UTTAR PRADESH Vs. ANOOP KUMAR MISRA	August 31, 1993
SUBEDAR SINGH Vs. STATE OF U P	April 1, 1993
SUBHASH CHANDRA Vs. DISTRICT JUDGE MEERUT	March 18, 1993
SUBHASH CHANDRA Vs. DISTRICT JUDGE MEERUT	January 7, 1993
SUBORDINATE AGRICULTURE SERVICE ASSOCIATION, U.P., VARANASI Vs. STATE OF U.P. AND ANOTHER	May 14, 1993
SUBRATA ROY Vs. STATE OF U P	December 7, 1993
SUDESH KUMAR SHARMA Vs. STATE OF UTTAR PRADESH	June 18, 1993
SUDHENDU PRAKASH SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	October 28, 1993
SUDHINDRA KUMAR SHARMA AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS	August 13, 1993
SUDHIR KUMAR GUPTA Vs. DIRECTOR OF INVESTIGATION	February 4, 1993
SUKHANAND Vs. IV ADDITIONAL DISTRICT JUDGE BULANDSHAHR	May 14, 1993
SUKHLAL Vs. U.P. BOARD OF BASIC EDUCATION, ALLAHABAD AND OTHERS	September 29, 1993
SUKHVEER SINGH Vs. STATE OF U P	August 12, 1993
SULTAN HUSAIN Vs. SMT MUKHIYA	October 1, 1993
SUMAN PRADHAN Vs. DEPUTY DIRECTOR OF EDUCATION REGION IVTH ALLAHABAD	May 6, 1993
SUMANGALA SEEMA Vs. STATE OF UTTAR PRADESH	February 2, 1993
SUMESAR AND OTHERS Vs. SMT. MANGLA	April 17, 1993
SUNDER LAL AND OTHERS Vs. CHET RAM AND OTHERS	July 30, 1993
SUNIL ALIAS ASHIQ AHMAD Vs. JAILOR DISTRICT JAIL	February 22, 1993
SUNIL CHAND SHUKLA Vs. STATE OF U P	September 13, 1993
SUNIL KUMAR SHARMA Vs. MANAGER, DAIVI SAMPAD ADHYATM SANSKRIT MAHAVID	August 13, 1993
SUNIL KUMAR SINHA Vs. STATE OF U.P.	January 28, 1993
SUNIL KUMAR VERMA Vs. STATE OF UTTAR PRADESH	November 9, 1993
SURENDRA KUMAR TYAGI Vs. GHAZIABAD DEVELOPMENT AUTHORITY	November 11, 1993
SURENDRA PAL SINGH Vs. MUNSIF AONLA	September 21, 1993
SURESH CHANDRA Vs. STATE OF U P	July 14, 1993
SURESH CHANDRA Vs. REGIONAL EMPLOYMENT EXCHANGE OFFICER	January 7, 1993
SURESH CHANDRA GUPTA Vs. STATE OF U P	October 14, 1993
SURESH CHANDRA GUPTA Vs. VICE	February 23, 1993
SURESH CHANDRA KURIL Vs. STATE OF U.P. AND ANOTHER	October 4, 1993
SURESH CHANDRA MISRA Vs. STATE OF U.P.	February 22, 1993
SURESH CHANDRA TYAGI Vs. STATE OF UTTAR PRADESH	October 4, 1993
SURESH PAL Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR	May 14, 1993
SURESH SINGH Vs. STATE OF U P	June 18, 1993
SURJEET KUMAR Vs. PRESCRIBED AUTHORITY	March 18, 1993
SURJEET SINGH Vs. ADDITIONAL DISTRICT, JUDGE AND ORS.	August 30, 1993
SURSEH Vs. STATE OF U P	October 1, 1993
SUSHIL CHANDRA RAI AND OTHERS Vs. STATE OF U. P. AND OTHERS	March 18, 1993
SUSHILA PANT Vs. STATION HOUSE OFFICER	February 21, 1993
SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT	January 19, 1993
SWAMI NATH Vs. GAON SABHA	May 24, 1993
SWAMIJI INDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX	September 17, 1993
SWARAN DEVI Vs. MEENAKSHI GAUTAM ALIAS CHANDRAWATI DEVI	February 9, 1993
SWATANTRA KUMAR AGRAWAL Vs. MANAGING DIRECTOR U P FINANCIAL CORPORATION KANPUR	April 7, 1993
SYED EJAZ ALI Vs. STATE OF U P	January 6, 1993
SYED MAQSOOD HUSAIN AND OTHERS Vs. THE ANJUMAN ISLAMIA YATIM KHANA PARADE	March 15, 1993
SYED VAKIL AHMAD Vs. MANAGEMENT COMMITTEE/APPOINTING AUTHORITY B G M INTER COLLEGE AND OTHERS	November 1, 1993
SYED YAQEEN AHMAD Vs. BASIC SHIKSHA ADHIKARI	February 24, 1993
TAIYAB ZIA AHMAD Vs. VICE	October 29, 1993
TAJUDDIN Vs. C.M.O. BANDA AND ORS.	April 12, 1993
TALWAR MOTORS Vs. IST ADDITIONAL DISTRICT JUDGE	November 3, 1993
TAMN KUMAR SINGH BABLU Vs. STATE OF U P	September 7, 1993
TANNERY AND FOOTWEAR CORPORATION OF INDIA LTD Vs. LABOUR COURT	March 18, 1993
TARA DEVI Vs. RENT CONTROL AND EVICTION OFFICER	May 18, 1993
TARA SHANKAR Vs. VINOD KUMAR VERMA	April 30, 1993
TARA SHANKER Vs. MADAN MOHAN PATHAK	May 17, 1993
TARUN MUNDRALAYA Vs. UNION OF INDIA	April 21, 1993
TASHBIB HUSAIN ZAIDI Vs. ZILA BASIC SHIKSHA ADHIKARI	March 30, 1993
TATA CHEMICALS LIMITED BOMBAY Vs. SADHU SINGH	May 11, 1993
THAKUR PRASAD SAHU Vs. IIND ADDITIONAL DISTRICT JUDGE MIRZAPUR	March 17, 1993
THE JUNIOR DOCTORS ASSOCIATION (INDIAN MEDICINES) INSTITUTE OF MEDICAL SCIENCE Vs. BANARAS HINDU UNIVERSITY	January 13, 1993
TILAK DHARI Vs. ADDL. CHIEF JUDICIAL MAGISTRATE	March 24, 1993
TRIBHUWAN TIWARI Vs. SHIV KUMAR TIWARI	March 1, 1993
TRIPURARI PANDEY Vs. VICE CHANCELLOR SAMPURANA NAND SANSKRIT VISHWA VIDYALAYA	October 4, 1993
TYRE CORPORATION OF INDIA LTD. Vs. KRISHAN LAL	December 16, 1993
U P CO OP BANK LTD Vs. PRESCRIBED AUTHORITY	March 2, 1993
U P RAJYA VIDYUT UTPADAN NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSTT	January 23, 1993
U P STATE ELECTRICITY BOARD Vs. STATE OF U P	July 19, 1993
U P STATE ELECTRICITY BOARD Vs. PRESCRIBED AUTHORITY	September 28, 1993
U P STATE ELECTRICITY BOARD Vs. DASS PRATISTHAN	April 29, 1993
U P STATE ROAD TRANSPORT CORPN Vs. STATE OF U P	July 8, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. HARNA DEVI	July 15, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P	April 29, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	August 30, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. ASST LABOUR COMMISSIONER	February 26, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. TRILOK CHANDRA	March 18, 1993
U P STATE ROAD TRANSPORT CORPORATION Vs. RAJ PRATAP SINGH	December 7, 1993
U P STATE SUGAR CORPN Vs. BIPIN KUMAR MISHRA	August 19, 1993
U P STATE SUGAR CORPORATION Vs. ASST LABOUR COMMISSIONER	April 17, 1993
U.P. BIJLI KARAMCHARI SANGH AND ANOTHER Vs. LABOUR COURT AT KANPUR AND OTHERS	May 14, 1993
U.P. POLYTECHNIC KARMCHARI MAHASANGH (AIDED) Vs. DIRECTOR TECHNICAL EDUCATION	August 18, 1993
U.P. STATE ELECTRICITY BOARD AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT II AND OTHERS	May 7, 1993
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI AND OTHERS	May 21, 1993
U.P. STATE SUGAR CORPORATION, RAMLOKE, DEORIA Vs. ASST. LABOUR COMMISSIONER, CONCILIATION AND ANR.	April 17, 1993
U.P.S.R.T.C. Vs. SUSHILA DEVI	February 15, 1993
UDAI NARAIN TIWARI Vs. DEPUTY GENERAL MANAGER EASTERN ZONE UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION	May 14, 1993
UGRASEN SINGH Vs. STATE OF U P	June 6, 1993
UGRASEN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.	April 6, 1993
UMA SHANKAR SHUKLA Vs. SACHIV MAHAPRABANDHAK DISTRICT CO OPERATIVE BANK LTD	September 7, 1993
UMESH CHANDRA MISRA Vs. STATE OF U P	November 2, 1993
UNION OF INDIA Vs. M L KUREEL	November 4, 1993
UNION OF INDIA Vs. YOGENDRA YADAV	March 30, 1993
UNION OF INDIA Vs. JAGAT NARAIN SRIVASTAVA AND ANOTHER	October 8, 1993
UNION OF INDIA AND ANOTHER Vs. DAN SINGH DARMWAL	April 8, 1993
USHA Vs. STATE OF U P	September 22, 1993
UTTAR PRADESH MADHYAMIK SHIKSHA PARISHAD SWAINIK SANGH Vs. U.P. PUBLIC SERVICES TRIBUNAL LUCKNOW AND OTHERS	May 20, 1993
V D AGARWAL Vs. IST ADDITIONAL MUNSIF MAGISTRATE LUCKNOW	August 3, 1993
V.A. DEO PUJARI Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) & ORS.	September 29, 1993
VARIETY GENERAL STORES Vs. INCOME TAX OFFICER	February 2, 1993
VARUNA SULPHONATORS PVT LTD Vs. UNION OF INDIA UOI	May 4, 1993
VED PRAKASH Vs. VIIITH ADDITIONAL DISTRICT JUDGE GHAZIABAD	February 26, 1993
VED PRAKASH Vs. U P BOARD OF SECONDARY EDUCATION ALLAHABAD	October 27, 1993
VEER BAHADUR SAXENA Vs. DISTRICT MAGISTRATE BAREILLY	March 18, 1993
VEER SARAN MATHUR Vs. STATE OF UTTAR PRADESH	February 1, 1993
VICE CHANCELLOR SAMPURNANAND SANSKRIT VIDYALAYA VARANASI Vs. BRAHM GOPAL	May 18, 1993
VIDYA SAGAR DWIVEDI Vs. STATE OF U P	February 23, 1993
VIJAI KUMAR AJAY KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED SAIL	May 4, 1993
VIJAI KUMAR KUSHWAHA Vs. UNIVERSITY OF ALLAHABAD	March 31, 1993
VIJAI KUMAR VARMA Vs. U.P. GOVERNMENT EMPLOYEES WELFARE CORPORATION AND ANOTHER	April 13, 1993
VIJAI NATH SRIVASTAVA AND ORS. Vs. SMT. DRAUPATI DEVI & ORS.	July 13, 1993
VIJAI SHANKER ALIAS VIJAI Vs. STATE OF U P	November 23, 1993
VIJAY KRISHAN GOSWAMI Vs. SURESH CHAND JAIN	September 24, 1993
VIJAY KUMAR SAXENA Vs. DIRECTOR OF EDUCATION III REGION	July 20, 1993
VINAYAK PRASAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 1993
VINDHYACHAL UPADHYA Vs. RAJ KISHORE PANDEY	May 28, 1993
VINOD KUMAR Vs. STATE OF U P	May 3, 1993
VINOD KUMAR Vs. STATE OF U P	September 22, 1993
VINOD KUMAR ARVIND KUMAR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	September 27, 1993
VINOD KUMAR VERMA Vs. STATE OF U.P. AND OTHERS	July 28, 1993
VINOD S O MANOHAR LAL Vs. STATE OF UTTAR PRADESH	November 2, 1993
VINYENDRA NATH UPADHYAYA Vs. STATE OF U.P. AND OTHERS	September 30, 1993
VIPIN KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFAR NAGAR	August 20, 1993
VIRENDRA KUMAR SINGHAL Vs. MURARI LAL SINGHAL	February 1, 1993
VIRENDRA SINGH Vs. STATE OF U P	May 9, 1993
VIRENDRA SINGH Vs. STATE OF U.P. AND OTHERS	October 6, 1993
VIRENDRA SINGH Vs. LABOUR COURT, GORAKHPUR AND OTHERS	October 4, 1993
VIRENDRA SINGH VERMA Vs. DISTRICT INSPECTOR OF SCHOOLS	April 16, 1993
VISHRAM MASIH Vs. HARIHAR SINGH	January 11, 1993
VISHWA HINDU ADHIVAKTA SANGH Vs. UNION OF INDIA AND OTHERS	January 1, 1993
VISHWA MOHINI DEVI AND OTHERS Vs. VARENDRA KUMAR GUPTA AND OTHERS	December 1, 1993
VISHWA NATH Vs. KAPIL DEV	August 11, 1993
VISHWA NATH Vs. SHAMBHU NATH PANDEYA	October 13, 1993
VISHWANATH LAL Vs. PRABHU DAYAL GUPTA	September 14, 1993
VIVEKANAND SHIKSHA SANSTHAN, UNNAO AND OTHERS, ETC. Vs. STATE OF U. P. AND OTHERS	August 19, 1993
WAHID ULLAH KHAN Vs. DISTRICT MAGISTRATE NAINITAL	May 20, 1993
WAJID ALI Vs. 12TH ADDL DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	December 21, 1993
WASIQ AHMAD Vs. STATE OF U P	September 8, 1993
WEST U P SUGAR MILLS ASSOCIATION Vs. STATE OF U P	September 10, 1993
WING COMMANDER ASHOK KUMAR SAHAI Vs. VI ADDL DISTRICT JUDGE AND ANR	October 5, 1993
WORKMAN OF M S KESARWANI ZARDA BHANDAR FACTORY SAHSON Vs. K K PANDEY	April 28, 1993
YADUVIR SINGH CHAUHAN Vs. DISTRICT MAGISTRATE, ETAH AND ANOTHER	November 8, 1993
YASHPAL Vs. SHEOJI MAHARAJ	November 10, 1993
YASIN Vs. STATE OF U P	October 5, 1993
YOGENDRA Vs. STATE OF U P	April 12, 1993
ZAHUR HASAN Vs. COMMISSIONER, LUCKNOW DIVISION AND ANOTHER	April 6, 1993
ZAMIL AHMAD Vs. STATE OF U P	January 8, 1993
ZILA CONTRACTORS WORKERS UNION Vs. G M ANNAPARA TAPIYA PARIYOJNA	February 16, 1993
ZILA SAHKARI BANK Vs. PRESIDING OFFICER LABOUR COURT	October 4, 1993

Year 1993 of HIGH COURT OF ALLAHABAD

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