A N VERMA Vs. BHARAT PUMP AND COMPRESSORS LTD
|
September 29, 1992 |
ABDUL AHAD Vs. NASREEN BANO
|
January 28, 1992 |
ABDUL KALAM Vs. ABDUL MAJID
|
March 30, 1992 |
ABDUL KARIM Vs. STATE OF U P
|
August 11, 1992 |
ABDUL MAJEED KHAN Vs. IST ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
November 10, 1992 |
ABDUL RASHID ANSARI Vs. STATE OF U P
|
August 27, 1992 |
ABINASH SINGH Vs. FARRUKHABAD GRAMIN BANK
|
December 22, 1992 |
ACHARJL TIWARL Vs. ZILA GANNA ADHIKARI AND ANOTHERS
|
April 21, 1992 |
ACHCHEY LAL Vs. STATE OF U.P.
|
February 18, 1992 |
ACHHEY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
April 30, 1992 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BADRI PRASAD KASHI PRASAD
|
August 10, 1992 |
ADVANCE PAPER PRODUCTS Vs. COMMISSIONER OF SALES TAX
|
July 13, 1992 |
AGARWAL KHANDSARI UDYOG Vs. APPELLATE AUTHORITY/ASSISTANT SUGAR CANE COMMISSIONER, MUZAFFARNAGAR AND ANR
|
July 17, 1992 |
AGRA LEATHERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1992 |
AJAI KUMAR TOMAR Vs. RAJ NARAIN
|
November 2, 1992 |
AJIB SINGH Vs. STATE OF UTTAR PRADESH
|
July 23, 1992 |
AKAY ORGANICS PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
April 15, 1992 |
AKHIL KUMAR MITTAL Vs. VICE CHANCELLOR MEERUT UNIVERSITY
|
November 16, 1992 |
ALEEM UDDIN Vs. NAGAR PALIKA MAUDAHA
|
January 3, 1992 |
ALLAH TALA Vs. DY DIRECTOR OF CONSOLIDATION KANPUR
|
September 17, 1992 |
ALLAHABAD BANK Vs. CENTRAL GOVT LABOUR COURT
|
April 23, 1992 |
ALLAHABAD UNIVERSITY RETIRED TEACHERS ASSOCIATION Vs. ALLAHABAD UNIVERSITY
|
June 24, 1992 |
AMAL CHANDRA DUTTA Vs. UNION OF INDIA
|
August 27, 1992 |
AMAN Vs. STATE OF U P
|
January 21, 1992 |
AMAR NATH JAISWAL Vs. STATE OF UTTAR PRADESH
|
May 22, 1992 |
AMAR NATH ONKAR NATH Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1992 |
AMAR SINGH Vs. STATE
|
November 24, 1992 |
AMBA DUTT JOSHI Vs. STATE OF U P
|
January 22, 1992 |
AMINA Vs. STATE OF U P
|
October 14, 1992 |
AMIR AHMED Vs. VI ADDL. DISTRICT JUDGE AND ORS.
|
January 7, 1992 |
AMIR HUSSAIN Vs. ALLAHABAD AGRICULTURE INSTITUTE
|
September 28, 1992 |
AMIT KUMAR SINGH Vs. THE REGISTRAR, UNIVERSITY OF ALLAHABAD
|
May 14, 1992 |
AMJUM HASAN SIDDIQUI Vs. SALMA B
|
January 18, 1992 |
AMJUM HASAN SIDDIQUI Vs. SALMA B
|
January 28, 1992 |
AMOD KOMAR SRIVASTAVA, AND OTHERS Vs. CHIEF JUSTICE, HIGH COURT ALLAHABAD AND OTHERS
|
March 25, 1992 |
ANAND KUMAR Vs. PRINCIPAL AGRA COLLEGE
|
August 31, 1992 |
ANAND KUMAR GUPTA Vs. STATE OF U P
|
September 22, 1992 |
ANAND SWAROOP GOEL Vs. IVTH ADDITIONAL DISTRICT JUDGE
|
March 3, 1992 |
ANAND SWAROOP SHARMA Vs. MANAGING DIRECTOR, U.P. COOPERATIVE FEDERATION LIMITED
|
September 15, 1992 |
ANANT PRASAD JAISWAL Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
November 30, 1992 |
ANAR SINGH Vs. STATE OF U.P.
|
October 22, 1992 |
ANGNU LAL Vs. PRESCRIBED AUTHORITY FATEHUR
|
December 21, 1992 |
ANIL AGARWAL Vs. RAM KUMAR AND ORS
|
June 26, 1992 |
ANIL KUMAR Vs. SUPERINTENDENT CENTRAL JAIL NAINI
|
April 28, 1992 |
ANIL KUMAR AGRAWAL Vs. STATE OF U P
|
December 18, 1992 |
ANIL KUMAR JAIN Vs. RENT CONTROL AND EVICTION OFFICER
|
November 17, 1992 |
ANIL KUMAR SHARMA Vs. ENGINEER
|
August 11, 1992 |
ANIL KUMAR SINGH Vs. DISTRICT AND SESSIONS JUDGE
|
November 6, 1992 |
ANIL KUMAR SINGH AND OTHERS Vs. COMMISSIONER/SECRETARY, BOARD OF REVENUE, U.P. LUCKNOW AND OTHER
|
September 16, 1992 |
ANIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
|
May 15, 1992 |
ANIL TRADERS KATRA NAZ Vs. STATE OF U P
|
February 10, 1992 |
ANIRUDH NATH MISHRA Vs. DISTRICT JUDGE GORAKHPUR
|
August 24, 1992 |
ANIRUDH PANDEY Vs. DISTT INSPECTOR OF SCHOOLS DEORIA
|
May 1, 1992 |
ANJAN BISWAS Vs. PRINCIPAL S N MEDICAL COLLEGE
|
January 27, 1992 |
ANJU SHARMA Vs. SURESH CHAND JAIN
|
September 30, 1992 |
ANUJ MATHUR Vs. ALLAHABAD AGRICULTURAL INSTITUTE
|
December 17, 1992 |
ANUPMA TEWARI Vs. STATE OF U P
|
November 24, 1992 |
ANURAG MISRA Vs. RAVINDRA SINGH
|
May 15, 1992 |
ANURUDDHAVIR SINGH Vs. SINGH ESTATE PVT LTD
|
October 15, 1992 |
ANWAR Vs. STATE OF U P
|
August 26, 1992 |
AQUEOUS VICTUALS PVT LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
August 26, 1992 |
ARIMARDAN SINGH Vs. CHOTTEY LAL MISRA
|
October 15, 1992 |
ARUN KUMAR Vs. STATE OF U.P.
|
January 29, 1992 |
ARUN KUMAR MATHUR Vs. LABOUR COURT
|
November 10, 1992 |
ARUNA KHAUNA Vs. STATE OF U P
|
February 4, 1992 |
ASGHAR ALI Vs. STATE OF U P
|
February 20, 1992 |
ASHA KUMARI Vs. DIRECTOR MEDICAL HEALTH AND FAMILY WELFARE GOVERNMENT OF UTTAR PRADESH AND ORS
|
May 22, 1992 |
ASHA KUMARI MISRA Vs. ZILA BASIC SHIKSHA ADHIKARI KANPUR NAGAR
|
August 31, 1992 |
ASHARFI LAL Vs. DISTRICT ASSISTANT REGISTRAR
|
January 21, 1992 |
ASHIQ Vs. STATE OF U P
|
April 16, 1992 |
ASHISH RAI AND Vs. BANARAS HINDU UNIVERSITY
|
November 25, 1992 |
ASHOK DUTT AND ANR Vs. VINOD KUMAR DUTT AND ORS
|
May 15, 1992 |
ASHOK GUPTA Vs. ANAND PRASAD GARG
|
August 7, 1992 |
ASHOK KUMAR Vs. SHAIL KUMARI
|
October 28, 1992 |
ASHOK KUMAR PANDEY AND ORS. Vs. BASIC SHIKSHA ADHIKARI AND ORS.
|
April 22, 1992 |
ASHOK KUMAR SARIN Vs. MUNICIPAL BOARD DEHRADUN
|
August 18, 1992 |
ASHOK KUMAR SHARMA AND ORS Vs. STATE OF U P AND ANR
|
April 21, 1992 |
ASHOK KUMAR SINGH Vs. STATE OF UTTAR PRADESH
|
February 18, 1992 |
ASHOKE KUMAR SETH Vs. IV ADDITIONAL DISTRICT JUDGE AZAMGARH
|
October 14, 1992 |
ASHWANI KUMAR MISRA Vs. STATE OF U P
|
April 21, 1992 |
ATESH KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALIGARH
|
October 20, 1992 |
ATHAR ALI Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PANTNAGAR
|
September 28, 1992 |
ATMA SINGH Vs. MUNICIPAL BOARD GHAZIABAD
|
May 5, 1992 |
ATMA STOOLS LTD Vs. UNION OF INDIA UOI
|
November 27, 1992 |
ATTAR SINGH Vs. DEPUTY INSPECTOR GENERAL
|
November 11, 1992 |
ATUL KUMAR GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE
|
January 8, 1992 |
AVINESH CHANDRA Vs. PRESCRIBED AUTHORITY ADDITIONAL CIVIL JUDGE IIND
|
May 22, 1992 |
AZAD HUSSAIN Vs. STATE OF U P
|
April 22, 1992 |
AZIMULLAH MOHAMMAD MUSHTAQ Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1992 |
AZIZ AHMAD Vs. STATE OF UTTAR PRADESH
|
November 30, 1992 |
AZIZ KHAN Vs. STATE OF U P
|
January 22, 1992 |
AZIZUL REHMAN Vs. IXTH ADDL DISTRICT JUDGE MORADABAD
|
November 11, 1992 |
AZMAT YAR KHAN AND ANOTHER Vs. RETURNING OFFICER, NAGAR PALIKA AND OTHERS
|
May 6, 1992 |
AZMAT YAR KHAN AND ANR. Vs. RETURNING OFFICER, NAGAR PALIKA AND ORS.
|
May 21, 1992 |
BABBAN SINGH Vs. DY. DIRECTOR OF EDUCATION V, REGION, VARANASI & OTHERS
|
May 14, 1992 |
BABBAN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION V REGION
|
August 26, 1992 |
BABO KHAN Vs. NANHOO
|
January 31, 1992 |
BABU LAL SAHU Vs. DISTRICT JUDGE JHANSI
|
November 5, 1992 |
BABU NANDAN Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
November 5, 1992 |
BABU NANDAN PANDEY Vs. U.P. PUBLIC SERVICES TRIBUNAL (V) LUCKNOW AND ORS.
|
May 14, 1992 |
BABULAL SAHU Vs. DISTRICT JUDGE, JHANSI AND OTHERS
|
November 11, 1992 |
BABURAM Vs. IST ADDITIONAL DISTRICT JUDGE MEERUT
|
September 2, 1992 |
BACHAN Vs. THAKUR RAM LAXMAN JANKI
|
February 10, 1992 |
BACHEY Vs. STATE
|
February 21, 1992 |
BADALU Vs. RAM PALAT
|
January 7, 1992 |
BADRI NATH Vs. IXTH ADDL. DISTRICT JUDGE AND OTHERS
|
June 18, 1992 |
BADRI PRASAD Vs. BHARTIYA STATE BANK
|
January 23, 1992 |
BADRUDDIN AND PARTY Vs. STATE OF UTTAR PRADESH
|
April 2, 1992 |
BADRUL HASAN QADIRI Vs. STATE OF UTTAR PRADESH
|
February 12, 1992 |
BAIDYANATH AYURVED BHAVAN LTD Vs. DISTRICT MAGISTRATE
|
September 21, 1992 |
BAIJ NATH Vs. STAT OF U P
|
July 30, 1992 |
BAIJ NATH SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
November 16, 1992 |
BAL KISHAN JAIN Vs. SETH NAGAR MAL MODI
|
August 7, 1992 |
BALAQI RAM Vs. STATE OF UP
|
August 17, 1992 |
BALBIR Vs. STATE OF U P
|
September 30, 1992 |
BALBIR SINGH Vs. UNION OF INDIA
|
February 27, 1992 |
BALDEO S O KACHORE Vs. STATE OF UTTAR PRADESH
|
November 25, 1992 |
BALIRAM Vs. BOARD OF REVENUE U P
|
September 19, 1992 |
BALWANT SINGH Vs. VITH ADDL DISTRICT JUDGE SAHARANPUR
|
April 27, 1992 |
BALWANT SINGH Vs. DIVISIONAL FOREST OFFICER (WEST), ALMORA
|
July 7, 1992 |
BANARSI Vs. STATE OF U P
|
April 1, 1992 |
BANS BAHADUR SINGH Vs. IIND ADDL DISTRICT JUDGE BALLIA
|
December 3, 1992 |
BANS ROPAN Vs. IIIRD ADDL DISTT JUDGE GHAZIPUR
|
January 6, 1992 |
BANSIDHAR Vs. SEEMA
|
January 3, 1992 |
BANWASI RAM VERMA Vs. SMT RADHA DEVI
|
August 5, 1992 |
BARKAU ALIAS RAJ KUMAR Vs. STATE OF UTTAR PRADESH
|
May 8, 1992 |
BASARAT Vs. SUB DIVISIONAL OFFICER SAMBHAL
|
May 13, 1992 |
BASHIRUDDIN Vs. IIND ADDITIONAL DISTRICT JUDGE MEERUT
|
August 26, 1992 |
BAZPUR CO OPERATIVE SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
|
February 27, 1992 |
BELWAL SPINNING MILLS LTD Vs. U P STATE ELECTRICITY BOARD
|
February 19, 1992 |
BENGALI BABU Vs. PUNNI DEVI AND OTHERS
|
August 10, 1992 |
BHAGWAN DAS MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI
|
October 1, 1992 |
BHAGWAN DASS Vs. DISTRICT JUDGE AZAMGARH
|
July 23, 1992 |
BHAGWAN DASS Vs. STATE OF U.P.
|
March 31, 1992 |
BHAGWAT PRASAD Vs. THE CHIEF JUDICIAL MAGISTRATE, SAHARANPUR AND ANOTHER
|
August 27, 1992 |
BHARGAVA PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
January 2, 1992 |
BHATIA MINERALS Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
BHIMSEN TYAGI Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
February 25, 1992 |
BHOLA NATH DUBEY Vs. STATE OF U P
|
August 28, 1992 |
BHOOKAMP RAHAT PARVATIYA KARMACHARI SAMITI, UTTAR KASHI Vs. THE STATE OF U. P. AND OTHERS
|
March 31, 1992 |
BHOORA SINGH Vs. STATE
|
March 25, 1992 |
BHOPA Vs. STATE OF UTTAR PRADESH
|
May 14, 1992 |
BHOPAL SINGH BHAKANI Vs. STATE OF U.P.
|
September 16, 1992 |
BHUDEO SHARMA Vs. RAM KALI AND ORS
|
January 23, 1992 |
BHULLAR NATH YADAV Vs. MUNNA SINGH RATHORE EX OFFICER INCHARGE MAYO HALL SPORTS COMPLEX
|
March 31, 1992 |
BHUREY SINGH Vs. STATE OF U P
|
December 17, 1992 |
BHUWANESHWAR PANDEY Vs. SUB DIVISIONAL MAGISTRATE OFFICER
|
January 6, 1992 |
BIJAY SINGH Vs. ADDITIONAL DIST JUDGE IIND MUZAFFARNAGAR
|
August 17, 1992 |
BIPIN BEHARI SRIVASTAVA Vs. THE DISTRICT JUDGE, BASTI AND OTHERS
|
July 24, 1992 |
BIPIN BIHARI SRIVASTAVA Vs. DISTRICT JUDGE BASTI
|
September 21, 1992 |
BIRENDRA KUMAR RAI Vs. UNION OF INDIA
|
February 21, 1992 |
BISHAMBHAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AZAMGARH
|
January 8, 1992 |
BISLERY BEVERAGES PVT LTD Vs. UNION OF INDIA UOI
|
November 6, 1992 |
BRAHMA DEO Vs. ASSISTANT DIRECTOR OF CONSOLIDATION JAUNPUR
|
September 25, 1992 |
BRIJ BEHARI Vs. STATE OF UTTAR PRADESH
|
December 8, 1992 |
BRIJ KISHORE Vs. MAHESH CHANDRA VARSHNEY
|
February 25, 1992 |
BRIJ KISHORE BANSAL Vs. PRESCRIBED AUTHORITY CONSTITUTED UNDER ACT
|
May 11, 1992 |
BRIJ KISHORE SRIVASTAVA Vs. PARGANAADHIKARI JALAUN
|
September 24, 1992 |
BRIJ KUMAR Vs. STATE OF U.P. AND ORS.
|
May 18, 1992 |
BRIJ LAL PRAJAPATI Vs. SAMANYA PRABANDHAK U PSTATE ROAD TRANSPORT CORPORATION
|
May 22, 1992 |
BRIJESH KUMAR SRIVASTAVA Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
|
April 7, 1992 |
BRIJESH NARAI TEWARI Vs. STATE OF U P
|
January 28, 1992 |
BUDH SEN Vs. STATE OF U P
|
March 25, 1992 |
BUDHA LAL Vs. RAM CHAND
|
February 26, 1992 |
BUDHI SAGAR DUBEY Vs. DT INSPECTOR OF SCHOOLS
|
August 3, 1992 |
BULAQI RAM Vs. STATE OF U P
|
August 17, 1992 |
BUNDELKHAND MINERALS AND ALKALI PVT LTD Vs. STATE OF U P AND ORS
|
May 1, 1992 |
BUNDU Vs. STATE OF U P
|
May 6, 1992 |
C P PROPERTIES LTD Vs. MATADIN BHAGWAN DASS
|
November 27, 1992 |
CANTONMENT BOARD, KANPUR Vs. STATE OF U. P. AND OTHERS
|
July 10, 1992 |
CAPT RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
|
December 3, 1992 |
CAWNPORE CHEMICAL WORKS PRIVATE LIMITED Vs. ASST CIT
|
January 29, 1992 |
CAWNPORE TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL IV
|
September 22, 1992 |
CAWNPORE TEXTILES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
December 2, 1992 |
CHAKRA DUTT MISRA Vs. RENT CONTROL AND EVICTION OFFICER A D M
|
November 17, 1992 |
CHAMPA SRIVASTAVA Vs. STATE OF U P
|
April 8, 1992 |
CHAND BEHARI KAPOOR Vs. RANI LAXMIBAI GRAMEEN BANK KUCHEHRY AND OTHERS
|
December 22, 1992 |
CHAND JAIN Vs. COMPETENT AUTHORITY URBAN CEILING SAHARANPUR
|
September 18, 1992 |
CHANDER ALIAS RAM CHANDER Vs. STATE OF U P
|
January 9, 1992 |
CHANDRA BALI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
January 29, 1992 |
CHANDRA BHAL MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
September 1, 1992 |
CHANDRA BHAN Vs. VIITH ADDITIONAL DISTRICT JUDGE, AGRA
|
January 6, 1992 |
CHANDRA BHAVAN AND OTHERS Vs. STATE OF U.P.
|
February 28, 1992 |
CHANDRA BHUSHAN SAHI Vs. KISAN SAHKARI CHINI MILLS LTD. GHOSI DISTRICT MAU AND OTHERS
|
December 14, 1992 |
CHANDRA BHUSHAN SINGH Vs. V ADDITIONAL DISTRICT JUDGE AZAMGARH
|
January 6, 1992 |
CHANDRA DUTT PASBOLA Vs. STATE OF U P
|
April 12, 1992 |
CHANDRA PRAKASH GUPTA Vs. NOOR MOHD
|
October 20, 1992 |
CHANDRA SHEKHAR TEWARI Vs. STATE
|
March 26, 1992 |
CHANDRA SHEKHER PANDEY Vs. STATE GOVERNMENT OF UTTAR PRADESH
|
October 14, 1992 |
CHANDRAPAL SINGH PARIHAR Vs. VTH ADDITIONAL DISTT. JUDGE
|
August 20, 1992 |
CHANDRAWATI Vs. STATE OF UTTAR PRADESH
|
April 1, 1992 |
CHATAR SINGH PREMI Vs. STATE OF U P
|
January 29, 1992 |
CHATER SEN GUPTA AND OTHERS Vs. VIITH ADDL. DISTRICT JUDGE, GHAZIABAD AND OTHERS
|
April 7, 1992 |
CHEMOPULP TISSUES LTD Vs. STATE OF U P
|
January 20, 1992 |
CHET SINGH Vs. SHASHI SHANKER PATHAK
|
December 3, 1992 |
CHETAN DAS Vs. VIITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
April 24, 1992 |
CHHANGUR Vs. STATE OF U P
|
May 12, 1992 |
CHHETRIYA SAHKARI SAMITI LTD Vs. SECOND ADDL DISTRICT JUDGE
|
March 25, 1992 |
CHHOTE LAL Vs. COLLECTOR AND ANR.
|
February 25, 1992 |
CHHOTE LAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
September 2, 1992 |
CHHOTEY Vs. STATE OF U P
|
November 4, 1992 |
CHHOTEY LAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
|
July 29, 1992 |
CHHUTTU Vs. STATE OF U P
|
November 25, 1992 |
CHITHARU Vs. SITA RAM AND ORS
|
April 20, 1992 |
CHOKAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT GORAKHPUR
|
September 18, 1992 |
CHOTEY SINGH YADAV Vs. DISTRICT MAGISTRATE LUCKNOW
|
January 23, 1992 |
CHUNNI LAL Vs. RAMESH CHAND
|
August 26, 1992 |
CHURHU Vs. ZULFEQAR
|
January 28, 1992 |
COLD STORAGE ASSOCIATION Vs. STATE OF UTTAR PRADESH
|
September 17, 1992 |
COLLECTOR VARANASI Vs. RAI PREM CHAND
|
February 14, 1992 |
COLLECTOR, VARANASI Vs. EKRAM SHAH
|
April 2, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAM SEWAK PYARE LAL
|
March 24, 1992 |
COMMISSIONER OF INCOME TAX Vs. ISHWARI KHETAN SUGAR MILLS (P) LTD
|
October 23, 1992 |
COMMISSIONER OF INCOME TAX Vs. KANODIA & SONS.
|
October 21, 1992 |
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DASS AND BROS
|
September 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE CANE DEVELOPMENT UNION
|
September 22, 1992 |
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR KANODIA AND SONS HUF
|
September 24, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAMESH BISCUIT FACTORY
|
September 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAZA BULAND SUGAR COMPANY LIMITED
|
October 20, 1992 |
COMMISSIONER OF INCOME TAX Vs. ROSE LOCK FACTORY
|
October 28, 1992 |
COMMISSIONER OF INCOME TAX Vs. KANHYA LAL ANGAN LAL UJHANI
|
October 22, 1992 |
COMMISSIONER OF INCOME TAX Vs. U P POORVANCHAL VIKAS NIGAM
|
October 23, 1992 |
COMMISSIONER OF INCOME TAX Vs. LAXMI SUGAR AND OIL MILLS LIMITED
|
November 2, 1992 |
COMMISSIONER OF INCOME TAX Vs. JAFAR HASAN KHAN
|
September 1, 1992 |
COMMISSIONER OF INCOME TAX Vs. CAWNPORE TEXTILES LTD
|
August 31, 1992 |
COMMISSIONER OF INCOME TAX Vs. RADHA SWAMI SATSANG NO 2
|
September 4, 1992 |
COMMISSIONER OF INCOME TAX Vs. BIHARI LAL MOTI LAL
|
September 4, 1992 |
COMMISSIONER OF INCOME TAX Vs. U P LAMINATORS P LIMITED
|
August 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. CHAMPARAN SUGAR COMPANY LIMITED
|
August 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. VISHWANATH
|
April 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. SAPNA TRADERS
|
July 22, 1992 |
COMMISSIONER OF INCOME TAX Vs. SARAYA SUGAR MILLS P LIMITED
|
July 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. VIGHYAN CHEMICALS INDUSTRIES
|
July 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN METAL WORKS
|
November 24, 1992 |
COMMISSIONER OF INCOME TAX Vs. SAPNA TRADERS
|
March 22, 1992 |
COMMISSIONER OF INCOME-TAX Vs. DEVENDRA BROTHERS AND CO
|
July 13, 1992 |
COMMISSIONER OF INCOME-TAX Vs. CUPRO INDUSTRIAL CORPORATION
|
July 21, 1992 |
COMMISSIONER OF INCOME-TAX Vs. J K BANKERS
|
February 27, 1992 |
COMMISSIONER OF INCOME-TAX Vs. RAM BILAS PURSHOTTAM DASS
|
March 25, 1992 |
COMMISSIONER OF INCOME-TAX Vs. SHERVANI SUGAR SYNDICATE LTD
|
March 31, 1992 |
COMMISSIONER OF INCOME-TAX Vs. MAHENDRA KUMAR BANSAL
|
August 12, 1992 |
COMMISSIONER OF INCOME-TAX Vs. BHARTIYA KHATRI SEWA TRUST
|
August 25, 1992 |
COMMISSIONER OF INCOME-TAX Vs. TEJ PRAKASH
|
September 4, 1992 |
COMMISSIONER OF INCOME-TAX Vs. ONKAR NATH AGARWAL
|
August 31, 1992 |
COMMISSIONER OF INCOME-TAX Vs. LAYALLPUR ENGINEERING CO
|
October 12, 1992 |
COMMISSIONER OF INCOME-TAX Vs. BABU RAM DEVENDRA PRAKASH
|
September 24, 1992 |
COMMISSIONER OF INCOME-TAX Vs. MAHESH CHAND
|
January 31, 1992 |
COMMISSIONER OF INCOMETAX Vs. DHRU PRASAD AGGARWAL
|
August 25, 1992 |
COMMISSIONER OF INCOMETAX Vs. V P AGARWAL
|
November 27, 1992 |
COMMISSIONER OF WEALTH TAX Vs. MAHMOODA ASHRAF
|
August 31, 1992 |
COMMISSIONER OF WEALTH TAX Vs. CHHOTELAL
|
July 30, 1992 |
COMMISSIONER OF WEALTH-TAX Vs. BRIJ RANI
|
August 4, 1992 |
COMMISSIONER OF WEALTH-TAX Vs. SYED AMJAD ALI
|
September 18, 1992 |
COMMISSIONER OF WEALTH-TAX Vs. SRI KISHAN GOPAL GUPTA
|
November 16, 1992 |
COMMISSIONER SALES TAX Vs. SUKH LAL ICE AND COLD STORAGE CO
|
July 10, 1992 |
COMMISSIONER SALES TAX U P LUCKNOW Vs. BASUDEO MISRA VIJAI KUMAR
|
November 7, 1992 |
COMMITTE OF MANAGEMENT KISAN INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION
|
October 29, 1992 |
COMMITTEE OF MANAGEMENT Vs. DY. DIRECTOR OF EDUCATION
|
September 20, 1992 |
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
|
April 27, 1992 |
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. DISTRICT BASIC EDUCATION OFFICER
|
August 26, 1992 |
COMMITTEE OF MANAGEMENT AND ANOTHERS Vs. D.I.O.S., MATHURA AND OTHERS
|
January 28, 1992 |
COMMITTEE OF MANAGEMENT AUDYOGIK VIKAS UCHCHATTAR MADHYAMIK VIDYALAYA SAMITI Vs. PRESCRIBED AUTHORITY BASTI
|
May 6, 1992 |
COMMITTEE OF MANAGEMENT D A V INTER COLLEGE Vs. DY DIRECTOR OF EDUCATION
|
September 28, 1992 |
COMMITTEE OF MANAGEMENT DHARMA SAMAJ COLLEGE Vs. STATE OF UTTAR PRADESH
|
September 29, 1992 |
COMMITTEE OF MANAGEMENT GAJRATI DEVI SINGHAL KANYA MAHILA INTER COLLEGE Vs. STATE OF U P
|
May 11, 1992 |
COMMITTEE OF MANAGEMENT HITKARI KISAN INTER COLLEGE SAKAUTI TANDA Vs. DEPUTY DIRECTOR OF EDUCATION IST REGION
|
August 5, 1992 |
COMMITTEE OF MANAGEMENT INDIRA GANDHI INTER COLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
March 25, 1992 |
COMMITTEE OF MANAGEMENT JAI HIND INTER COLLEGE TEJI BAZAR Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
August 18, 1992 |
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION
|
October 22, 1992 |
COMMITTEE OF MANAGEMENT KALGIDHAR KANYA JUNIOR HIGH SCHOOL Vs. DISTRICT BASIC SHIKSHA ADHIKARI
|
August 17, 1992 |
COMMITTEE OF MANAGEMENT KALKADHAM MAHAVIDYALAYA Vs. STATE OF U P
|
October 15, 1992 |
COMMITTEE OF MANAGEMENT MADAN MANIYAR SINGH HIGH SCHOOL Vs. STATE OF U P
|
August 10, 1992 |
COMMITTEE OF MANAGEMENT OF NALDEO KULDEO INTERMEDIATE COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION VARANASI
|
September 29, 1992 |
COMMITTEE OF MANAGEMENT OF R.V.M. INTER COLLEGE, TILHAR" DISTRICT, SHABJABANPUR AND ANOTHER Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION ALLAHABAD AND ANOTHER
|
May 13, 1992 |
COMMITTEE OF MANAGEMENT OF S S V POST GRADUATE COLLEGE Vs. SUSHIL KUMAR SHARMA
|
November 16, 1992 |
COMMITTEE OF MANAGEMENT OF SANTOSH KUMAR MEMORIAL INTER COLLEGE Vs. STATE OF UTTAR PRADESH
|
August 7, 1992 |
COMMITTEE OF MANAGEMENT PANDIT JAWAHARLAL NEHRU INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR REGION
|
November 6, 1992 |
COMMITTEE OF MANAGEMENT PURVA MADHYAMIK ADARSH BAL NIKETAN Vs. STATE OF U P
|
September 2, 1992 |
COMMITTEE OF MANAGEMENT SADABAD INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS MATHURA
|
January 31, 1992 |
COMMITTEE OF MANAGEMENT SALIK RAM GRAM SABHA JUNIOR HIGH SCHOOL Vs. ZILA BASIC SHIKCHCHA ADHIKARI
|
August 31, 1992 |
COMMITTEE OF MANAGEMENT SHIV CHARAN INTER COLLEGE, BULANDSHAHR AND ANR. Vs. STATE OF U.P. AND ORS.
|
June 4, 1992 |
COMMITTEE OF MANAGEMENT SHIVHARSH KISHAN POST GRADUATE COLLEGE BASTI, THROUGH ITS PRESIDENT Vs. GORAKHPUR UNIVERSITY, GORAKHPUR THROUGH THE VICE CHANCELLOR & ORS.
|
April 8, 1992 |
COMMITTEE OF MANAGEMENT SHRI ADARSH INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION KANPUR REGION
|
August 17, 1992 |
COMMITTEE OF MANAGEMENT SRI RADHA KRISHNA SANSKRIT MAHAVIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION GORAKHPUR REGION
|
September 7, 1992 |
COMMITTEE OF MANAGEMENT VASU DEV MISHRA HIHER SECONDARY SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION KANPUR REGION
|
July 23, 1992 |
COMMITTEE OF MANAGEMENT, DAYANAND UCHCHTAR MADHYAMIK VIDYALAYA AND ANR Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS
|
January 11, 1992 |
COMMITTEE OF MANAGEMENT, MAHATMA GANDHI INTER COLLEGE, MADHPURA AND ANR. Vs. DEPUTY DIRECTOR OF EDUCATION KANPUR REGION AND ORS.
|
May 22, 1992 |
COMMITTEE OF MANAGEMENT, V.G.N. KANYA UCHCHATAR MADHYAMIK VIDYALAYA AND OTHERS Vs. D.D.E., AGRA REGION AND OTHERS
|
May 4, 1992 |
COOLADE BEVERAGES Vs. UNION OF INDIA UOI
|
October 21, 1992 |
COTTAGE INDUSTRIES EXPOSITION P LTD Vs. ADDITIONAL DISTRICT MAGISTRATE SUPPLIES R C O
|
March 26, 1992 |
D D VYAS Vs. GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD
|
April 13, 1992 |
D N MUKERJI Vs. H K MUKERJI
|
October 15, 1992 |
DAL CHAND Vs. VII ADDITIONAL DISTRICT JUDGE AGRA
|
January 30, 1992 |
DALGANJAN AND OTHERS Vs. STATE
|
February 11, 1992 |
DALMIA INDUSTRIES LIMITED Vs. STATE OF U P
|
January 24, 1992 |
DAMBER Vs. STATE OF UTTAR PRADESH
|
November 7, 1992 |
DAMODAR PRASAD GAUR Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
January 27, 1992 |
DAMODAR SWAROOP Vs. IVTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR
|
May 14, 1992 |
DASHRATH LAL Vs. STATE
|
August 18, 1992 |
DAYA RAM Vs. STATE OF U.P.
|
February 24, 1992 |
DAYA SHANKAR Vs. IIIRD ADDITIONAL SESSIONS JUDGE, KANPUR AND ORS
|
June 18, 1992 |
DAYA SHANKER LAL Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
|
March 25, 1992 |
DEEP BAHADUR SINGH Vs. STATE GOVT. OF U.P. AND OTHERS
|
March 25, 1992 |
DEEP CHAND Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
January 17, 1992 |
DEEPAK Vs. PRINCIPAL B R D MEDICAL COLLEGE
|
March 27, 1992 |
DEO NANDAN Vs. STATE OF U P
|
November 16, 1992 |
DEORAJ PURI Vs. STATE OF U.P. AND OTHER
|
October 28, 1992 |
DEPUTY CHIEF MECHANICAL ENGINEER Vs. ZONAL PRESIDENT UTTAR RAILWAY KARAMCHARI
|
September 14, 1992 |
DEV NARAIN Vs. U P CO OPERATIVE LAND DEVELOPMENT BANK
|
August 28, 1992 |
DEVENDRA NARAIN Vs. STATE OF UTTAR PRADESH
|
June 23, 1992 |
DEVENDRA PAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER
|
November 30, 1992 |
DEVI PRASAD KHARE Vs. CANTONMENT BOARD JHANSI & ORS.
|
April 24, 1992 |
DEVI SINGH Vs. STATE OF U.P.
|
March 25, 1992 |
DHANPATI SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
January 9, 1992 |
DHARMENDRA SINGH Vs. PRINCIPAL S M COLLEGE CHANDAUSI
|
April 16, 1992 |
DHIR KUMAR AND ANR. Vs. VITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
April 2, 1992 |
DIGVIJAI NARAIN SINGH Vs. THE DISTRICT MAGISTRATE BALLIA/PRESIDENT TOWN POLYTECHNIC BALLIA AND OTHERS
|
July 23, 1992 |
DILIP KUMAR DAS Vs. STATE OF UTTAR PRADESH
|
January 9, 1992 |
DIN DAYAL GUPTA Vs. IIND A.D.J. DEHRADUN AND OTHERS
|
February 13, 1992 |
DINA NATH CHATURVEDI Vs. U.P. PUBLIC SERVICES TRIBUNAL NO. 1 AND OTHERS
|
November 4, 1992 |
DINESH Vs. STATE OF U P
|
December 18, 1992 |
DINESH KUMAR SINGH Vs. ALLAHABAD DISTRICT COOPERATIVE BANK LTD. ALLAHABAD AND ANOTHER
|
April 22, 1992 |
DIVYA CHANDRA Vs. VICE CHANCELLOR ROORKEE UNIVERSITY ROORKEE
|
February 17, 1992 |
DR. AYODHYA PRASAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
May 1, 1992 |
DR. GOPALJI Vs. STATE OF U.P. AND ORS.
|
January 28, 1992 |
DR. HARIHAR NATH BAIJAL Vs. BOARD OF HIGH SCHOOLS & INTERMEDIATE EDUCATION U.P. AND ANOTHER
|
May 4, 1992 |
DR. RAJEEV KISHORE SAXENA Vs. STATE OF U.P. AND ANR.
|
May 15, 1992 |
DR. SIYA RAM SINGH Vs. DIRECTOR, HIGHER EDUCATION, U.P., ALLAHABAD AND OTHERS
|
July 17, 1992 |
DR. VIRESHWAR PRASAD MITTAL Vs. THE STATE OF U.P. AND OTHERS
|
February 26, 1992 |
DROPAD MITTAL Vs. MANDALIYA BALIKA VIDYALAYA NARIKSHIKA PRATHAM
|
October 20, 1992 |
E SEFTON AND CO PRIVATE LTD Vs. GOVERNMENT OF INDIA
|
January 17, 1992 |
ELGIN MILLS LIMITED Vs. LABOUR COURT II
|
February 25, 1992 |
FAHIM SABIR AND ANR Vs. REGIONAL TRANSPORT AUTHORITY BAREILLY REGION AND ANR
|
August 5, 1992 |
FAHIMUDDIN Vs. XITH ADDL. DISTRICT JUDGE, MEERUT AND ANOTHER
|
May 8, 1992 |
FAIZ MOHD. Vs. DISTRICT JUDGE AND ORS.
|
March 31, 1992 |
FATEH BAHADUR Vs. STATE OF U P
|
November 4, 1992 |
FAZRU AND OTHERS Vs. STATE OF U.P.
|
May 12, 1992 |
FLIGHT LIEUTENANT K V V BABU Vs. UNION OF INDIA
|
July 10, 1992 |
FORAM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P LUCKNOW CAMP AT MATHURA
|
September 16, 1992 |
G.A. BRASS Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
|
January 29, 1992 |
G.D. DAS Vs. 11TH ADDL. DISTT. JUDGE AND ORS.
|
March 25, 1992 |
GAJROO Vs. STATE OF UTTAR PRADESH
|
January 31, 1992 |
GANDHARV SINGH Vs. STATE OF U P
|
March 26, 1992 |
GANESH SHANKAR PANDEY Vs. STATE OF U P
|
April 24, 1992 |
GANGA CHIT FUND P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1992 |
GANGA DEEN Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
|
May 1, 1992 |
GANGA PRASAD PAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
April 21, 1992 |
GANGA RAM Vs. STATE OF U P
|
September 3, 1992 |
GANGA SADHU SINGH Vs. UNION OF INDIA
|
January 27, 1992 |
GANGANATH JHA KENDRIYA SANSKRIT VIDYAPEETH Vs. MADAN LAL
|
November 7, 1992 |
GANGES SOAP WORKS PVT LIMITED Vs. UNION OF INDIA
|
March 10, 1992 |
GANPATI RAM Vs. COLLECTOR BALLIA
|
October 30, 1992 |
GAYA PRASAD Vs. STATE OF UTTAR PRADESH
|
August 28, 1992 |
GAYA PRASAD Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND ANOTHER
|
July 23, 1992 |
GAYA PRASAD SINGH Vs. DIRECTOR OF EDUCATION SECONDARY
|
November 27, 1992 |
GHARAM SINGH Vs. SUB DIVISIONAL OFFICER BADAUN
|
February 19, 1992 |
GHASI RAM DAYANAND Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
November 5, 1992 |
GIANI HARENDRA SINGH Vs. STATE OF U P
|
December 23, 1992 |
GIRDHARI LAL AGARWAL Vs. BANARAS STATE BANK LTD AND OTHERS
|
January 10, 1992 |
GIRJA SHANKAR SINGH Vs. GENERAL MANAGER
|
April 6, 1992 |
GOPAL LAL SIJUWAR Vs. ADDL DISTRICT JUDGE IVTH ALLAHABAD
|
November 24, 1992 |
GOPAL SHARMA Vs. PRESIDENT BOARD OF DIRECTORS U P COOPERATIVE FEDERATION LTD
|
November 10, 1992 |
GOPAL SINGH Vs. REGIONAL DY DIRECTOR OF EDUCATION AGRA REGION
|
October 28, 1992 |
GOPAL VOHRA Vs. STATE OF U P
|
November 3, 1992 |
GORAKH NAND YADAV Vs. DISTRICT MAGISTRATE GORAKHPUR
|
February 27, 1992 |
GORAKH NATH SINGH Vs. STATE OF U P
|
February 14, 1992 |
GORAKH NATH YADAV Vs. PARSHURAM SINGH
|
April 20, 1992 |
GORAWARA ELECTRONICS LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 2, 1992 |
GOREY LAL Vs. STATE OF UTTAR PRADESH
|
December 9, 1992 |
GOVIND LAL SRIVASTAVA Vs. COMMISSIONER, VILLAGE DEVELOPMENT & ORS.
|
February 21, 1992 |
GOVIND PRASAD RAM LAL Vs. STATE OF U P
|
August 24, 1992 |
GOVIND PRATAP SINGH Vs. THE MANAGING DIRECTOR, U.P.S.R.T. CORPORATION & ORS.
|
October 21, 1992 |
GOVIND PRATAP SINGH Vs. MANAGING DIRECTOR (PERSONNEL) U P STATE ROAD TRANSPORT CORPORATION AND ORS
|
July 13, 1992 |
GOVIND SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U.P. AGRA AND OTHERS
|
November 10, 1992 |
GOYAL DRINKS Vs. STATE OF UTTAR PRADESH AND ANR
|
February 10, 1992 |
GULAB CHANDRA SHARMA Vs. RENT CONTROL AND EVICTION OFFICER/VIITH A.D.M.
|
April 15, 1992 |
Gulab Singh Vs. State
|
December 14, 1992 |
GULAB SINGH AND ORS. Vs. SMT. AUDHARI AND ORS.
|
September 30, 1992 |
GULAB TIWARI Vs. STATE OF U.P.
|
May 8, 1992 |
GULJAR SINGH Vs. STATE OF U P
|
January 8, 1992 |
GUR DAYAL KHANNA Vs. MALTI DEVI
|
September 17, 1992 |
GURMUKH SINGH Vs. STATE OF UTTAR PRADESH
|
April 30, 1992 |
GYAN CHANDAR ARYA Vs. SUB
|
September 4, 1992 |
GYAN CHANDRA Vs. GOVIND BALLABH PANT UNIVERSITY
|
August 18, 1992 |
GYANENDRA NATH SHARMA Vs. STATE OF U.P. & ANR.
|
April 21, 1992 |
HAJI ABDUL RASHSEED Vs. IIIRD ADDITIONAL CIVIL JUDGE SAHARANPUR AND OTHERS
|
June 8, 1992 |
HAKEEMUDDIN AND ORS. Vs. INCHARGE DISTRICT JUDGE, AZAMGARH AND ORS.
|
April 25, 1992 |
HAMIDA Vs. HUMER
|
August 6, 1992 |
HAMRAJ Vs. SUB-DIVISIONAL OFFICER, NAZIBABAD BIJNORE AND ANR.
|
May 18, 1992 |
HANDLOOM INTENSIVE DEVELOPMENT CORPORATION Vs. ZAHEERUDDIN ANSARI & ORS.
|
August 10, 1992 |
HANSRAJ CHOWDHARY Vs. SARITA
|
April 21, 1992 |
HAR DUTT Vs. STATE OF U P
|
February 27, 1992 |
HAR PRASAD SRIVASTAVA Vs. STATE OF U P
|
December 18, 1992 |
HARBANS KAUR Vs. SARDAR CH NARENDRA SINGH
|
May 21, 1992 |
HARBANS KAUR Vs. COMMITTEE OF MANAGEMENT, GURU TEGH BAHADUR PUBLIC SCHOOL AND ANR
|
May 21, 1992 |
HARI FERTILIZERS Vs. STATE OF UTTAR PRADESH
|
March 25, 1992 |
HARI MOHAN DUBEY Vs. STATE OF U P
|
March 28, 1992 |
HARI NANDAN SINGH Vs. U P HIGHER EDUCATION SERVICES COMMISSION
|
September 3, 1992 |
HARI NARAIN NIGAM Vs. SHEETAL PRASAD
|
April 20, 1992 |
HARI NATH GUPTA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 18, 1992 |
HARI NATH SINGH Vs. THE DISTT. ADMINISTRATIVE COMMITTEE OF PRIMARY AGRICULTURAL CO
|
February 25, 1992 |
HARI OIL AND GENERAL MILLS Vs. STATE OF UTTAR PRADESH
|
February 11, 1992 |
HARI OM OM PRAKASH CEMENT STOCKIST Vs. DISTRICT SUPPLY OFFICER
|
April 15, 1992 |
HARI RAM Vs. XTH ADDL. DISTT. JUDGE AND ORS.
|
April 16, 1992 |
HARI SHANKAR PRASAD Vs. STATE OF UTTAR PRADESH
|
September 2, 1992 |
HARIPATI LAL Vs. TAHSILDAR AND ORS.
|
February 19, 1992 |
HARISH CHANDRA SINGH Vs. PASSENGER TAX OFFICER VARANASI
|
March 23, 1992 |
HARISH KUMARI Vs. IX ADDITIONAL DISTRICT JUDGE
|
November 19, 1992 |
HARKESH CHAND Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
September 18, 1992 |
HARMAL Vs. SPECIAL ADDL DISTRICT JUDGE SAHARANPUR
|
October 1, 1992 |
HARMINDER PAL SINGH Vs. VICE CHAIRMAN ALLAHABAD DEVELOPMENT AUTHORITY
|
February 4, 1992 |
HARPAL SINGH Vs. REGIONAL SECRETARY, MADHYAMLK SHLKSHA PARLSHAD, U.P. REGIONAL OFFICE, BAREILLY
|
July 28, 1992 |
HARPAL SINGH Vs. STATE OF U P
|
April 20, 1992 |
HARSH UDDIN DWIVEDI Vs. THE U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
|
September 2, 1992 |
HAS RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
|
September 4, 1992 |
HASAN ABBAS Vs. STATE OF U P
|
April 22, 1992 |
HASRAT Vs. STATE OF UTTAR PRADESH
|
April 13, 1992 |
HAYAT HUSAIN KHAN Vs. STATE OF U.P. AND OTHERS
|
January 10, 1992 |
HEERA Vs. CIVIL JUDGE GYANPUR
|
November 27, 1992 |
HEMENDRA CHAUDHARY Vs. PUNJAB NATIONAL BANK
|
August 7, 1992 |
HERBS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 1992 |
HERBS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 21, 1992 |
HIDIYAT HUSSAIN KHAN Vs. STATE OF UTTAR PRADESH
|
May 14, 1992 |
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. WASIULLAH SIDDIQUI
|
April 16, 1992 |
HIGH COURT OF JUDICATURE AT ALLAHABAD AND OTHERS Vs. AMOD KUMAR SRIVASTAVA
|
March 25, 1992 |
HILLOL GUHA Vs. STATE OF U.P. AND OTHERS
|
September 30, 1992 |
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
|
November 30, 1992 |
HIRA LAL Vs. COLLECTOR VARANASI
|
April 17, 1992 |
HIRA LAL AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
March 26, 1992 |
HOM SINGH Vs. STATE OF UTTAR PRADESH
|
September 22, 1992 |
HRIDAYA NARAIN RAI Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION
|
August 17, 1992 |
IBRAHIM KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA
|
September 16, 1992 |
INDIA SUPPLIES ENGINEERING WORKS LTD Vs. STATE OF U P
|
November 11, 1992 |
INDIAN FARMERS FERTILIZERS CO-OP LTD Vs. COLLECTOR OF C EX
|
September 16, 1992 |
INDIAN OXYGEN SHRAMIK SANGH Vs. ADDITIONAL LABOUR COMMISSIONER
|
August 17, 1992 |
INDIRA KUMARI Vs. STATE OF U.P. AND ORS.
|
February 19, 1992 |
INDO-GULF FERTILIZERS AND CHEMICALS CORPORATION LTD Vs. UNION OF INDIA UOI
|
February 11, 1992 |
INDODAN INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 24, 1992 |
INDRA PAL Vs. JAGANNATH
|
February 25, 1992 |
INDRAPAL SINGH Vs. STATE OF U.P.
|
March 5, 1992 |
INDRAPRASTHA ESTATE Vs. DEPUTY HOUSING COMMISSIONER
|
September 15, 1992 |
INSAN ALI Vs. SUPERINTENDENT CENTRAL PRISONS
|
July 16, 1992 |
IOL LIMITED Vs. STATE OF U P
|
August 17, 1992 |
IOL LIMITED Vs. STATE OF U P
|
September 15, 1992 |
IRCON CLASS IV EMPLOYEES UNION AND OTHERS Vs. INDIAN RAILWAYS CONSTRUCTION CO. LTD. AND OTHERS
|
May 22, 1992 |
IRSHAD AHMAD Vs. STATE OF U P
|
August 12, 1992 |
IRSHADI BEGUM Vs. IIND ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR
|
May 11, 1992 |
ISHILA MISRA Vs. STATE OF U P AND ORS
|
July 10, 1992 |
ISMAIL AND ORS. Vs. STATE OF U. P.
|
May 7, 1992 |
ISRAR AHMAD Vs. STATE OF UTTAR PRADESH
|
May 29, 1992 |
ISSMA Vs. STATE OF UTTAR PRADESH
|
June 8, 1992 |
ISWAR DAYAL TANDON Vs. VINOD KUMAR TEWARI
|
August 6, 1992 |
J C MAHESHWARI Vs. STATE OF UTTAR PRADESH
|
April 27, 1992 |
J DAS BROTHERS Vs. UNION OF INDIA
|
February 10, 1992 |
J K IRON AND STEEL CO LTD Vs. LABOUR COURT IV UTTAR PRADESH
|
September 16, 1992 |
JAGANNATH PRASAD SHUKLA Vs. STATE OF U.P. AND OTHERS
|
May 21, 1992 |
JAGBIR Vs. STATE OF D P
|
July 8, 1992 |
JAGDHARI Vs. VTH ADDL DISTT JUDGE AZAMGARH AND ANOTHER
|
March 31, 1992 |
JAGDISH PRASAD Vs. PASSENGER TAX OFFICER
|
August 27, 1992 |
JAGDISH PRASAD DUBEY Vs. ALLAHABAD VIKAS PRADHIKARAN ALLAHABAD
|
April 22, 1992 |
JAGDISH SARAN Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
|
February 11, 1992 |
JAGDISH SARAN GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE MORADABAD
|
November 26, 1992 |
JAGDISH SARUP AND ANR. Vs. 2ND ADDITIONAL DISTRICT JUDGE AND ORS.
|
February 4, 1992 |
JAGDISH SINGH YADAV Vs. DISTRICT MAGISTRATE GHAZIPUR
|
February 24, 1992 |
JAGDISH TIWARI Vs. SACHIVE GENERAL MANAGER DISTRICT CO OPERATIVE BANK LIMITED
|
September 21, 1992 |
JAGGU Vs. STATE OF UP
|
April 7, 1992 |
JAI KARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
November 10, 1992 |
JAI KISHAN GOSWAMI Vs. DISTRICT JUDGE MATHURA
|
May 12, 1992 |
JAI NARAIN RAM Vs. STATE OF U.P. AND OTHERS
|
December 4, 1992 |
JAI PRAKASH SHARMA Vs. STATE OF UTTAR PRADESH
|
February 21, 1992 |
JAI PRAKASH SHARMA Vs. STATE OF U P
|
August 17, 1992 |
JAI SHARMA INT. UDYOG Vs. DEPUTY COLLECTOR (COLLECTION), SALES TAX, ALLAHABAD AND OTHERS
|
July 21, 1992 |
JAIN MOTOR DRIVING TRAINING COLLEGE Vs. DEPUTY TRANSPORT COMMISSIONER MEERUT ZONE
|
July 23, 1992 |
JAMANIA COLD STORAGE AND ICE PLANT Vs. DIRECTOR OF HORTICULTURE AND FRUIT UTILIZATION
|
September 25, 1992 |
JAMES LEONARD RALPH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
January 29, 1992 |
JAMUNA AND SUKHRAM Vs. STATE
|
February 18, 1992 |
JANARDAN SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION
|
May 14, 1992 |
JANARDAN SINGH Vs. THE REGIONAL MANAGER U.P. STATE ROAD TRANSPORT CORPN. ALLAHABAD
|
May 14, 1992 |
JASSA SINGH SARDAR Vs. STATE OF U P
|
September 23, 1992 |
JASWANT SINGH Vs. PREMWATI
|
July 8, 1992 |
JASWANT SINGH AND ORS Vs. DISTRICT MAGISTRATE AND ORS
|
May 19, 1992 |
JAUHARI DUTT Vs. ADDL DISTRICT JUDGE DEHRADUN
|
October 16, 1992 |
JAWAHAR LAL Vs. STATE OF U P
|
November 16, 1992 |
JITENDRA KUMAR Vs. DISTRICT MAGISTRATE, ALIGARH AND ORS
|
May 22, 1992 |
JITENDRA PAL Vs. COMMITTEE OF MANAGEMENT, KANYA KALYAN GURUKUL SHIKSHA SANSTHAN UCHCHATTAR MADHYAMIK VIDYALAYA AND ORS.
|
August 17, 1992 |
JITENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
February 14, 1992 |
JIVDHAN Vs. THE DISTT. ADMINISTRATIVE COMMITTEE CO-OPERATIVE SOCIETIES AND ORS.
|
January 20, 1992 |
JUGENDRA Vs. STATE OF UTTAR PRADESH
|
October 28, 1992 |
JUHI Vs. LAXMI NARAIN
|
April 25, 1992 |
JUMMA Vs. STATE OF U P
|
April 15, 1992 |
JUMMAN Vs. STATE OF U P
|
October 22, 1992 |
JWALA PRASAD RADHA KRISHNA Vs. COMMISSIONER OF INCOME-TAX
|
January 8, 1992 |
K A ALWA Vs. JAGANNATH PRASAD VARSHNEY AND ORS
|
May 7, 1992 |
K K KOHAWAL Vs. ADDL COLLECTOR OF CENTRAL EXCISE
|
August 5, 1992 |
K K TIWARI Vs. FIRST ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
February 11, 1992 |
K L SHARMA Vs. STATE BANK OF INDIA
|
July 13, 1992 |
K L VIRMANI Vs. IIIRD ADDITIONAL DIST JUDGE
|
July 13, 1992 |
K M PANDEY Vs. STATE OF U P
|
September 8, 1992 |
KAILASH Vs. VIIITH ADDL DISTRICT JUDGE
|
February 17, 1992 |
KAILASH NATH DUBEY Vs. STATE OF U P
|
April 24, 1992 |
KAILASH NATH SINGH Vs. DISTRICT JUDGE MIRZAPUR
|
September 16, 1992 |
KAILASH NATH SINGH YADAV Vs. SPEAKER VIDHAN SABHA LUCKNOW
|
February 10, 1992 |
KAILASH SHANKER Vs. UPPER ZILA ADHIKARI
|
September 21, 1992 |
KALA SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
December 18, 1992 |
KALADHAR MISRA Vs. DIRECTOR OF EDUCATION, MADHYAMIK SHIKSHA PARISHAD AND ORS.
|
January 24, 1992 |
KALI CHARAN Vs. PRESCRIBED AUTHORITY 8TH ADDL. CIVIL JUDGE
|
April 17, 1992 |
KALI CHARAN Vs. STATE OF U P
|
July 24, 1992 |
KALI RAM Vs. STATE OF ALLHABAD
|
December 1, 1992 |
KALIKA PRASAD SHUKLA Vs. STATE OF U P
|
February 5, 1992 |
KALLOO Vs. STATE OF U P
|
July 23, 1992 |
KALLOO Vs. JAGDAMBA PRASAD
|
April 3, 1992 |
KALPANAKALA KENDRA Vs. UNION OF INDIA UOI
|
January 6, 1992 |
KAMAL BIDI FACTORY Vs. CEGAT
|
September 14, 1992 |
KAMAL KANT SINGH Vs. STATE OF U P
|
December 21, 1992 |
KAMALA DEVI Vs. SUB DIVISIONAL MAGISTRATE
|
March 7, 1992 |
KAMIL Vs. STATE OF U P
|
October 18, 1992 |
KAMIL Vs. STATE OF UTTAR PRADESH
|
October 1, 1992 |
KAMTA PRASAD Vs. STATE
|
December 3, 1992 |
KAMTA PRASAD YADAV Vs. STATE OF U P
|
May 22, 1992 |
KANHAI LAL Vs. STATE OF U P
|
January 29, 1992 |
KASHI NATH Vs. STATE OF U P
|
July 29, 1992 |
KASHI NATH MISRA Vs. VIKRAMADITYA PANDEY
|
August 17, 1992 |
KASHI RAM Vs. DISTRICT JUDGE DEHRADUN
|
August 6, 1992 |
KASHINATH TIWARI Vs. ADDL DISTRICT JUDGE GHAZIPUR
|
May 11, 1992 |
KEDAR NATH Vs. XTH ADDL. DISTRICT JUDGE AND ANR.
|
March 30, 1992 |
KESHAV PRASAD Vs. STATE OF U P
|
June 8, 1992 |
KESHO RAM Vs. G B PANT UNIVERSITY
|
August 7, 1992 |
KEWAL KRISHNA Vs. STATE OF UTTAR PRADESH
|
February 27, 1992 |
KEWALA NAND BELWAL Vs. SAVITA SAH
|
November 17, 1992 |
KHAPRAHA EDUCATIONAL SOCIETY Vs. ASSISTANT REGISTRAR
|
September 21, 1992 |
KHAR BHAN RAM Vs. GENERAL MANAGER PUNJAB NATIONAL BANK
|
May 12, 1992 |
KHAWANI Vs. MUNSHI
|
November 8, 1992 |
KHEM SINGH ALIAS KHEMA Vs. STATE OF U P
|
February 26, 1992 |
KHOOB CHAND Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
December 17, 1992 |
KIRAN GOEL Vs. IIND ADDITIONAL DISTRICT JUDGE ALIGARH
|
November 17, 1992 |
KIRPAL ISPAT LIMITED AND DALIP SINGH MAJITHIA Vs. WORKERS UNION
|
February 19, 1992 |
KISAN SEVA SAHAKARI SAMITI LTD Vs. BACHAN SINGH
|
November 25, 1992 |
KISHAN CHAND Vs. XTH ADDL DISTRICT JUDGE VARANASI
|
December 22, 1992 |
KISHAN PAL Vs. STATE OF UTTAR PRADESH
|
February 25, 1992 |
KISHORE KUMAR Vs. ADDL. DISTRICT MAGISTRATE AND ANR.
|
February 17, 1992 |
KISHORI LAL Vs. MAHADEO
|
July 24, 1992 |
KISHORI LAL RAJORIA Vs. U P PUBLIC SERVICE TRIBUNAL
|
September 14, 1992 |
KM DIVYA CHANDRA Vs. VICE-CHANCELLOR ROORKEE UNIVERSITY ROORKEE
|
February 17, 1992 |
KM REKHA MISHRA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EXAMINATION
|
June 5, 1992 |
KM SHARDA MISHRA Vs. STATE OF U P
|
October 14, 1992 |
KM. MEENA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANOTHER
|
July 6, 1992 |
KRIPA RAM Vs. STATE OF U P
|
February 17, 1992 |
KRIPA SHANKER DWIEDI AND ORS Vs. U P STATE ELECTRICITY BOARD AND ANR
|
May 1, 1992 |
KRISHAN LAL Vs. SURENDRA BAHADUR SINGH
|
October 20, 1992 |
KRISHAN SINGH GARIA Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
|
March 25, 1992 |
KRISHI UTPADAN MANDI SAMITI AMROHA Vs. GANGA RAM S O MOHAN
|
April 2, 1992 |
KRISHNA CHANDRA MISHRA Vs. STATE OF U.P. AND OTHERS
|
April 7, 1992 |
KRISHNA DEO Vs. STATE OF U P
|
May 4, 1992 |
KRISHNA KANT BUDHDIYA Vs. STATE OF U P
|
February 14, 1992 |
KRISHNA KANT SHUKLA Vs. DISTRICT ADMINISTRATIVE COMMITTEE
|
January 3, 1992 |
KRISHNA MOHAN LAL Vs. BANKING SERVICE RECRUITMENT BOARD STATE BANK GROUP
|
January 6, 1992 |
KUBER NATH TIWARI Vs. ADDL DISTRICT JUDGE BALLIA
|
October 20, 1992 |
KUMARI KANIZ FATEMA ALIAS SUDUHI Vs. SYED SARVAR HUSAIN RIZVI
|
January 20, 1992 |
KUMARI PRABHABATI DIKSHIT Vs. THE U.P. MADHYAMIK SIKSHA SEWA AYOG AND ANR.
|
February 18, 1992 |
KUMARI TANMAN TRIPATHI Vs. UNION OF INDIA AND OTHERS
|
November 4, 1992 |
KUMSON MOTOR OWNERS UNION LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 29, 1992 |
KUNWAL PAL Vs. STATE OF U.P.
|
January 22, 1992 |
KUNWAR SINGH Vs. SRI THAKURJI MAHRAJ
|
February 10, 1992 |
KUSUM RAWAT Vs. STATE OF UTTAR PRADESH AND ANR
|
June 16, 1992 |
KWEENS BAR AND RESTAURANT Vs. REGIONAL P F COMMISSIONER
|
April 16, 1992 |
L H SUGAR FACTORIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 31, 1992 |
L.S. TRIPATHI Vs. BANARAS HINDU UNIVERSITY AND OTHERS
|
May 5, 1992 |
LACHCHI Vs. STATE OF U.P.
|
February 17, 1992 |
LACHHMINA DEVI Vs. STATE OF U P
|
March 27, 1992 |
LAKHAN SINGH Vs. STATE OF U P
|
March 30, 1992 |
LAKSHMAN YADAV AND ANR. Vs. VITH ADDL. DISTRICT JUDGE AND ORS.
|
January 9, 1992 |
LAKSHMI KANT JHA Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY AND ANOTHER
|
November 17, 1992 |
LAKSHMI SHANKER VERMA Vs. U.P. SECONDARY EDUCATION SERVICES AND OTHERS
|
May 6, 1992 |
LAL MOHAMMAD Vs. 2ND ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 24, 1992 |
LALA RAM Vs. STATE OF U P
|
November 24, 1992 |
LALIT KUMAR ARORA Vs. STATE OF U P
|
April 28, 1992 |
LALLA Vs. STATE OF U P
|
January 31, 1992 |
LALLAN RAM Vs. GOBRI RAM
|
July 17, 1992 |
LALLOO RAM Vs. STATE GOVERNMENT
|
April 2, 1992 |
LALLOO SINGH Vs. COMMISSIONER JHANSI DIVISION
|
September 16, 1992 |
LALTA PRASAD SINGH Vs. III ADDITIONAL DISTRICT JUDGE VARANASI
|
May 8, 1992 |
LAND MANAGEMENT COMMITTEE Vs. BOARD OF REVENUE U P ALLAHABAD
|
September 2, 1992 |
LATA ALIAS HEMLATA Vs. CIVIL JUDGE BULANDSHAHR
|
March 26, 1992 |
LAXMAN PRASAD KANCHAN Vs. KRANTI KUMAR KANCHAN AND ORS
|
April 16, 1992 |
LAXMAN RAM Vs. THE VITH ADDL. DISTRICT JUDGE AND ORS.
|
January 10, 1992 |
LAXMI SHANKER MISRA Vs. UNION OF INDIA
|
August 12, 1992 |
LEKH RAM Vs. STATE OF U P
|
August 3, 1992 |
LEKHRAJ Vs. STATE OF U P
|
July 17, 1992 |
LT COL ASHOK KUMAR Vs. NARESH CHANDRA
|
August 18, 1992 |
M P SRIVASTAVA Vs. S C SINHA
|
October 1, 1992 |
M S ANNAPORANI Vs. STATE OF UTTAR PRADESH
|
July 21, 1992 |
M/S CAWNPORE SUGAR WORKS LTD. Vs. DR. B.P. MOHINDRA AND OTHERS
|
August 25, 1992 |
M/S INDIAN DRUGS AND PHARMACEUTICALS LTD. Vs. THE LABOUR COURT, MEERUT AND ANOTHER
|
February 21, 1992 |
M/S. ELGIN MILLS CO. LTD. (MILL NO. 2) KANPUR Vs. JAL SANSTHAN, KANPUR AND OTHERS
|
February 17, 1992 |
M/S. NATIONAL TEXTILES CORPORATION (U.P.) LTD., KANPUR Vs. PRESIDING OFFICER, LABOUR COURT, U.P. LUCKNOW AND OTHERS
|
September 14, 1992 |
M/S. SAHKARI GANNA VIKAS SAMITI LTD. Vs. PRESCRIBED AUTHORITY ASSTT. LABOUR COMMISSIONER MUZAFFAR NAGAR
|
July 8, 1992 |
M/SBELWAL SPINNING MILLS LTD. Vs. U.P. STATE ELECTRICITY BOARD AND ANR.
|
February 19, 1992 |
MADAN LAL Vs. PARWATI DEVI
|
November 18, 1992 |
MADAN PAL Vs. STATE OF U.P.
|
August 30, 1992 |
MAHABIR PRASAD Vs. VITH ADDL. DISTRICT JUDGE, GONDA AND OTHERS
|
July 10, 1992 |
MAHABIR PRASAD DWIVEDI Vs. STATE OF UTTAR PRADESH
|
July 27, 1992 |
MAHABIR PRASAD JAIN Vs. STATE OF U P
|
January 29, 1992 |
MAHABIRJI MANDIR COMMITTEE Vs. STATE OF UTTAR PRADESH
|
January 9, 1992 |
MAHANT DAMODAR DAS Vs. MUKUL AGARWAL
|
December 3, 1992 |
MAHARSHJ DAYANAND VTDYALAYA SAMITI, MANAURI, TAHSIL, CHALL, DISTRICT ALLAHABAD AND OTHERS Vs. STATE OF U. P. AND ANOTHER
|
August 11, 1992 |
MAHBOOD AHMAD Vs. STATE OF U P
|
September 3, 1992 |
MAHENDRA PAL SINGH Vs. 2ND ADDL DISTRICT JUDGE DEHRADUN
|
November 3, 1992 |
MAHENDRA PRATAP SINGH Vs. PADAM KUMARI DEVI
|
May 22, 1992 |
MAHENDRA PRATAP SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
December 22, 1992 |
MAHESH CHANDRA Vs. STATE OF U P
|
August 24, 1992 |
MAHESH CHANDRA Vs. STATE OF UTTAR PRADESH
|
August 24, 1992 |
MAHIDEV MALVIYA Vs. STATE OF U. P. AND ANOTHER
|
May 21, 1992 |
MAHIPAL SLNGH PAWAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
October 20, 1992 |
MAKALU (SINCE DECEASED) Vs. IV ADDL DISTRICT JUDGE AND ORS
|
July 8, 1992 |
MAKHAN SINGH Vs. FOOD CORPORATION OF INDIA
|
March 3, 1992 |
MAKHU LAL Vs. BACHCHA PATHAK
|
March 5, 1992 |
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
September 25, 1992 |
MALKIYAT SINGH Vs. CANE COMMISSIONER UTTAR PRADESH
|
May 7, 1992 |
MAN MOHAN SHARMA Vs. U P STATE TEXTILE CORPN LTD
|
January 28, 1992 |
MAN SINGH Vs. STATE OF UTTAR PRADESH AND ORS
|
April 27, 1992 |
MANAGEMENT COMMITTEE H A V INTERMEDIATE COLLEGE Vs. STATE OF U P
|
August 26, 1992 |
MANAGER BETTIAH ESTATE Vs. SRI BHAGWATI SARAN SINGH
|
March 27, 1992 |
MANGAL PRASAD Vs. VTH ADDITIONAL DISTRICT JUDGE BASTI
|
January 9, 1992 |
MANGNA NAND BHAT Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
May 15, 1992 |
MANJUSHA PANDEY Vs. STATE OF U.P. & ORS.
|
November 18, 1992 |
MANNU Vs. STATE OF U P
|
September 15, 1992 |
MANOJ KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND ANOTHER
|
April 1, 1992 |
MANORAMA DEVI AND OTHERS Vs. KOKILA DEVI AND OTHERS
|
October 19, 1992 |
MANU UDYOG (P) LIMITED Vs. UNION OF INDIA
|
January 10, 1992 |
MASIH DAS Vs. COURT OF ADDITIONAL DISTRICT JUDGE 13TH
|
February 13, 1992 |
MASOOD Vs. MOHD YUNUS KHAN
|
December 21, 1992 |
MASOOM Vs. STATE OF U P
|
November 24, 1992 |
MATA PRASAD GUPTA Vs. STATE OF U.P. & ANR.
|
April 23, 1992 |
MATHUR VAISH SHIKSHA PARISHAD Vs. CHANCELLOR AGRA UNIVERSITY
|
September 8, 1992 |
MATHURA REFINERY MAZDOOR SANGH Vs. DY CHIEF LABOUR COMMISSIONER
|
January 31, 1992 |
MEEKAN TRANSMISSIONS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 18, 1992 |
MILKIAT SINGH AND ORS Vs. REGIONAL TRANSPORT AUTHORITY, GORAKHPUR REGION AND ORS
|
May 22, 1992 |
MIRTUNJAI SINGH Vs. REGIONAL ADMINISTRATIVE COMMITTEE
|
November 5, 1992 |
MISRI Vs. STATE OF U P
|
February 4, 1992 |
MISRI LAL Vs. 9TH ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
September 17, 1992 |
MITHAI LAL Vs. STATE OF U P
|
April 13, 1992 |
MITHLESH Vs. COLLECTOR AGRA
|
September 3, 1992 |
MODI SPINNING AND WEAVING MILLS CO LIMITED Vs. U P STATE ELECTRICITY BOARD
|
January 9, 1992 |
MOHAMMAD DAOOD QURESHI Vs. STATE OF UTTAR PRADESH
|
October 12, 1992 |
MOHAMMAD DAUD ALIAS MOHD SALEEM Vs. SUPERINTENDENT OF DISTRICT JAIL
|
September 28, 1992 |
MOHAMMAD HANIF Vs. STATE OF U P
|
September 16, 1992 |
MOHAMMAD HAROON SIDDIQUI Vs. ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
January 8, 1992 |
MOHAMMAD IDRIS ALIAS BANNEY MIAN Vs. SPECIAL JUDGE E C ACT I ADDITIONAL DISTRICT JUDGE
|
August 20, 1992 |
MOHAMMAD ISA KHAN Vs. STATE OF UTTAR PRADESH
|
July 10, 1992 |
MOHAMMAD ISLAM Vs. STATE OF UTTAR PRADESH
|
October 1, 1992 |
MOHAMMAD MAHROZ IQBAL Vs. STATE OF UTTAR PRADESH
|
July 27, 1992 |
MOHAMMAD RAUF UL AZAM Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
March 25, 1992 |
MOHAMMAD SAMI Vs. ASHRAF ALI
|
November 23, 1992 |
MOHAMMAD SHAMIM Vs. II ADDITIONAL DISTRICT JUDGE GHAZIPUR
|
August 12, 1992 |
MOHAMMAD YAMEED Vs. STATE OF UTTAR PRADESH
|
January 9, 1992 |
MOHAN LAL GARG Vs. STATE OF U.P. AND OTHERS
|
August 11, 1992 |
MOHD ADIL SIDDIQUI Vs. JAI DEVI
|
July 31, 1992 |
MOHD FAROOQ Vs. DISTRICT JUDGE ALLAHABAD
|
March 25, 1992 |
MOHD IBRAHIM Vs. PRINCIPAL AUDHYOGIK PRASICHHAN SANSTHAN
|
January 10, 1992 |
MOHD ISLAM Vs. STATE OF U P
|
October 1, 1992 |
MOHD KHALIL SIDDIQUI Vs. SHAYISTA BEGUM
|
April 20, 1992 |
MOHD NAIM Vs. DISTRICT INSPECTOR OF SCHOOLS FARRUKHABAD
|
January 24, 1992 |
MOHD RAUF-UL-AZAM Vs. VICE-CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
|
March 25, 1992 |
MOHD RAUF-UL-AZAM Vs. VICE-CHANCELLOR, ALIGARH MUSLIM UNIVERSITY, ALIGARH
|
March 25, 1992 |
MOHD SIDDIQ Vs. STATE OF U P
|
December 2, 1992 |
MOHD YAMIN Vs. COMMISSIONER
|
November 4, 1992 |
MOHD YUNUS AND ANR Vs. JAMIRAN AND ORS
|
May 22, 1992 |
MOHD. FAROOQ Vs. PRESCRIBED AUTHORITY AND ORS.
|
January 3, 1992 |
MOHD. YAMIN Vs. IIND A.D.J., MORADABAD AND OTHERS
|
February 14, 1992 |
MOINUDDIN KHAN Vs. STATE OF U.P. AND ORS.
|
January 28, 1992 |
MOLVI HABIB ULLAH Vs. DISTRICT MAGISTRATE MAU DISTT
|
February 11, 1992 |
MOOL CHAND Vs. STATE OF U P
|
May 19, 1992 |
MOTI Vs. MUKHYA NAGAR ADHIKARI NAGAR MAHAPALIKA
|
January 21, 1992 |
MOTI LAL CHHADAMI LAL Vs. COMMISSIONER OF WEALTH-TAX
|
September 1, 1992 |
MRITYUNJAY SINGH Vs. STATE OF UTTAR PRADESH
|
November 7, 1992 |
MUKESH AGRAWAL Vs. MERRUT DEVELOPMENT AUTHORITY
|
January 7, 1992 |
MUKHTAR Vs. STATE OF U P
|
February 24, 1992 |
MUKTI NATH RAI Vs. STATE OF UTTAR PRADESH
|
February 21, 1992 |
MUNESHWARI DEVI Vs. JITAN SINGH
|
December 7, 1992 |
MUNICIPAL BOARD FIROZABAD Vs. STATE OF U P
|
February 7, 1992 |
MUNNA Vs. NAWAB KHAN
|
July 17, 1992 |
MUNNA SINGH Vs. STATE OF U P
|
January 17, 1992 |
MUNNEY KHAN Vs. STATE OF UTTAR PRADESH
|
September 24, 1992 |
MUNNI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
|
November 4, 1992 |
MUNNI LAL Vs. PRESCRIBED AUTHORITY AGRA AND ORS
|
May 7, 1992 |
MURADHWAJ Vs. STATE
|
February 11, 1992 |
MURARI LAL Vs. STATE OF U P
|
January 14, 1992 |
MURLI Vs. STATE OF U P
|
February 9, 1992 |
MURTI Vs. STATE OF UTTAR PRADESH
|
January 9, 1992 |
MUZZAN ALI KHAN Vs. STATE OF U P
|
April 22, 1992 |
N C GANGULY Vs. BANK OF BARODA
|
November 26, 1992 |
NAFEES KHAN Vs. STATE OF UTTAR PRADESH
|
April 15, 1992 |
NAG DAI Vs. STATE OF U P
|
November 10, 1992 |
NAGAR SINGH Vs. STATE OF UTTAR PRADESH
|
March 30, 1992 |
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. MOHAMMAD WASIM
|
March 31, 1992 |
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA, AGRA Vs. RAM CHARAN
|
March 23, 1992 |
NAINITAL BANK LTD Vs. MUNSIF NAINITAL
|
January 27, 1992 |
NAJMUDDIN AND ORS. Vs. VTH ADDL. DISTRICT JUDGE AND ORS.
|
January 17, 1992 |
NAKSU SINGH ALIAS NEKPAL Vs. STATE OF U P
|
April 30, 1992 |
NANAK CHAND SHARMA Vs. STATE OF UTTAR PRADESH
|
October 29, 1992 |
NAND KESHWAR PRASAD Vs. LABOUR COURT
|
March 25, 1992 |
NAND KISHORE Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS
|
July 13, 1992 |
NAND KISHORE SINGH Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION AND OTHERS
|
May 6, 1992 |
NAND KUMAR SRIVASTAVA Vs. DISTT INSPECTOR OF SCHOOLS AND ORS
|
July 6, 1992 |
NAND RAM SHARMA Vs. FIRST ADDITIONAL DISTRICT JUDGE JHANSI
|
October 16, 1992 |
NANHA Vs. STATE OF U P
|
November 19, 1992 |
NANHA S O NABHAN KHA Vs. STATE OF UTTAR PRADESH
|
September 18, 1992 |
NARAIN JI GOPAL Vs. THE STATE OF U.P.
|
April 21, 1992 |
NARENDRA Vs. SUKHDEO AND ORS
|
May 20, 1992 |
NARENDRA KUMAR JAIN Vs. FOOD CORPORATION OF INDIA
|
February 24, 1992 |
NARENDRA KUMAR VERMA Vs. COMMISSIONER GORAKHPUR DIVISION
|
May 11, 1992 |
NARENDRA SINGH ALIAS NANDU AND OTHERS Vs. STATE OF U.P.
|
April 18, 1992 |
NARESH CHAND Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIABAD AND ORS
|
June 18, 1992 |
NARESH KUMAR KANSAL Vs. NAGAR PALIKA DEOBAND DIST SAHARANPUR
|
May 5, 1992 |
NATHOO RAM SODHI Vs. DISTRICT JUDGE SHAHJAHANPUR
|
September 3, 1992 |
NATHU RAM Vs. SPECIAL JUDGE D A A
|
September 21, 1992 |
NATIONAL GLASS SILICATE AND CHEMICAL WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 21, 1992 |
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR SRIVASTAVA
|
September 21, 1992 |
NATIONAL WINDER Vs. UNION OF INDIA UOI
|
July 29, 1992 |
NAWAB Vs. STATE OF U P
|
November 10, 1992 |
NAWAB KHAN Vs. VISHWANATH SHASTRI
|
July 31, 1992 |
NAWAB S MOHD ALI KHAN ALIAS MURAD MIAN Vs. U P SHIA CENTRAL BOARD OF WAQFS
|
February 10, 1992 |
NAZIRA Vs. STATE OF UTTAR PRADESH
|
October 21, 1992 |
NEERAJ SHARMA Vs. STATE OF UTTAR PRADESH
|
December 18, 1992 |
NIHAL SINGH Vs. STATE OF U P
|
May 22, 1992 |
NIRMAL SWARAN SINGH Vs. ROZU UD DIN
|
November 25, 1992 |
NIRMALA DEVI Vs. STATE OF U P
|
December 2, 1992 |
NITYA NAND Vs. STATE OF U P AND ORS
|
July 10, 1992 |
NURAN Vs. STATE OF UTTAR PRADESH
|
July 30, 1992 |
OM PRAKASH Vs. STATE OF U P
|
July 28, 1992 |
OM PRAKASH Vs. PRESCRIBED AUTHORITY CEILING
|
April 22, 1992 |
OM PRAKASH ARORA Vs. STATE OF UTTAR PRADESH
|
January 9, 1992 |
OM PRAKASH GUPTA Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
|
May 18, 1992 |
OM PRAKASH MALHOTRA Vs. NIRLA
|
January 29, 1992 |
OM PRAKASH SHARMA Vs. SESSION JUDGE
|
April 23, 1992 |
OM PRAKASH SHARMA Vs. ZILA PANCHAYAT RAJ OFFICER
|
November 23, 1992 |
OMENDRA PAL SINGH Vs. DISTRICT JUDGE ETAH
|
January 30, 1992 |
ONKAR Vs. STATE OF UTTAR PRADESH
|
April 1, 1992 |
OROOS FATIMA ALIAS NISHA Vs. SENIOR SUPERINTENDENT OF POLICE
|
June 29, 1992 |
PADAM CHAND SHARMA Vs. STATE OF U P
|
May 21, 1992 |
PAN KUMARI Vs. BOARD OF REVENUE U P ALLAHABAD
|
May 12, 1992 |
PARAS AND OTHERS Vs. STATE OF U.P.
|
July 31, 1992 |
PARAS NATH Vs. STATE OF U P
|
November 30, 1992 |
PARASHU RAM VERMA Vs. UNION OF INDIA
|
July 22, 1992 |
PARMESHWARI DAYAL SAXENA Vs. PRESIDENT U P BASIC SHIKSHA PARISHAD
|
August 28, 1992 |
PATI RAM Vs. TAHSILDAR JALALABAD
|
July 15, 1992 |
PATIRAM PAL Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH
|
November 9, 1992 |
PHARMA TRADERS Vs. SEVENTH ADDITIONAL DISTRICT JUDGE
|
October 16, 1992 |
PHOOL MATI GOEL Vs. STATE OF U P
|
September 23, 1992 |
POORAN Vs. STATE OF U P
|
April 7, 1992 |
POORAN SINGH AND OTHERS Vs. STATE OF U.P.
|
January 22, 1992 |
PRABHAKAR Vs. STATE OF UTTAR PRADESH
|
February 27, 1992 |
PRABHAT SAHKARI AVAS SAMITI LTD Vs. DISTRICT MAGISTRATE COLLECTOR ALLAHABAD
|
August 18, 1992 |
PRABHU NARAIN SINGH AND OTHERS Vs. U. P. BASIC SHIKSHA PARISHAD AND ANOTHER
|
January 23, 1992 |
PRADEEP GAUTAM Vs. VIITH ADDITIONAL DISTRICT JUDGE J S C C
|
November 4, 1992 |
PRADEEP GOEL Vs. REGIONAL MANAGER, STATE BANK OF INDIA, MEERUT AND OTHERS
|
January 6, 1992 |
PRADEEP KUMAR Vs. STATE OF U.P. THROUGH SECY. BAL VIKAS EVAM MAHILA KALYAN KAKSH, SECRETARIAT U.P. LUCKNOW & ORS.
|
March 24, 1992 |
PRADEEP KUMAR ARORA Vs. VICE CHANCELLOR MEERUT UNIVERSITY
|
December 7, 1992 |
PRADEEP KUMAR ARORA Vs. VICE CHANCELLOR MEERUT UNIVERSITY, MEERUT AND OTHERS
|
November 7, 1992 |
PRADEEP KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
|
December 9, 1992 |
PRAG VANASPATI PRODUCTS Vs. STATE OF U P
|
November 11, 1992 |
PRAKASH SINHA Vs. BIRENDRA BAHADUR SINGH
|
January 7, 1992 |
PRAKRIT NARAYAN AWASTHI Vs. THE ADDL. DIRECTOR OF EDUCATION (BASIC) AND ORS.
|
March 26, 1992 |
PRAMOD KAPOOR AND ANR Vs. NANU B AMIN AND ORS
|
September 21, 1992 |
PRAMOD KUMAR SHOKLA Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 26, 1992 |
PRATAP SINGH Vs. STATE
|
September 25, 1992 |
PRATAP SINGH RAWAT Vs. STATE OF U P
|
August 26, 1992 |
PRATHIVI RAJ PARMAR Vs. STATE OF U.P.
|
February 25, 1992 |
PRATISH KUMAR BHATANGAR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
August 8, 1992 |
PREM LATA SAWHNEY AND ORS Vs. STATE OF U P AND ANR
|
September 16, 1992 |
PREM MOHAN KALA Vs. DISTRICT MAGISTRATE
|
November 16, 1992 |
PREM NARAIN Vs. SANJAY PURWAR
|
April 20, 1992 |
PREM NARAIN BHARGAVA Vs. STATE OF U.P.
|
February 19, 1992 |
PREM NARAIN SHARMA Vs. STATE OF U P
|
April 24, 1992 |
PREM PRAKASH Vs. STATE OF U P
|
September 16, 1992 |
PREM PRAKASH GUPTA Vs. II ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
November 17, 1992 |
PREM SINGH Vs. SAHAYAK ABHIYANTA
|
July 21, 1992 |
PREMENDRA PAL AND ORS. Vs. SECRETARY EXAMINATION COMMITTEE AND ORS.
|
May 4, 1992 |
PREMI AND OTHERS Vs. STATE OF U.P.
|
April 13, 1992 |
PRITHVI NATH CHATURVEDI Vs. DIRECTOR GENERAL OF POLICE AND ORS.
|
January 3, 1992 |
PRITHVI NATH GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR
|
September 3, 1992 |
PRITHVI PAL TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
November 6, 1992 |
PROF. (DR.) RAM BILAS MISRA Vs. CHANCELLOR, AVADH UNIVERSITY AND OTHERS
|
February 14, 1992 |
PROFESSOR M ZAMEERUDDIN SIDDIQUI Vs. VISITOR ALIGARH MUSLIM UNIVERSITY
|
January 9, 1992 |
PROTIMA CHATTERJI AND ORS Vs. SPECIAL JUDGE AA VA AA /ADDITIONAL DISTRICT JUDGE AND ORS
|
May 7, 1992 |
PUKH RAJ MANTRI Vs. U P COOPERATIVE SPINNING MILLS FEDERATION LTD
|
January 13, 1992 |
PURAN SINGH Vs. STATE OF U P
|
December 18, 1992 |
PYARE LAL TANDON Vs. STATE OF UTTAR PRADESH
|
July 22, 1992 |
QAMAR ABBAS Vs. STATE OF U P
|
September 17, 1992 |
QAZI NEMAT ULLAH Vs. 6TH ADDL DIST JUDGE GORAKHPUR
|
September 24, 1992 |
R.S. MISRA AND ANR. Vs. IVTH ADDL. DISTRICT JUDGE AND ORS.
|
January 31, 1992 |
RADHEY SHYAM Vs. VIJAI LUXMI
|
August 31, 1992 |
RADHEY SHYAM PUSHKAR Vs. JAMUNA DAS
|
April 24, 1992 |
RADHEY SHYAM SAXENA Vs. COMMITTEE OF MANAGEMENT SARASWATI VIDYALAYA
|
August 5, 1992 |
RADHIKA DEVI AND ANOTHER Vs. BRANCH MANAGER, BANK OF BARODA AND OTHERS
|
October 23, 1992 |
RAFAT BANO Vs. TUFAIL AHMAD
|
July 31, 1992 |
RAGHUNATH RAI Vs. STATE OF U P
|
November 11, 1992 |
RAHDEY MOHAN Vs. ROADSIDE LAND CONTROL OFFICER
|
December 22, 1992 |
RAHEEM Vs. DISTRICT JUDGE AND ORS.
|
February 19, 1992 |
RAHIMAL Vs. STATE OF UTTAR PRADESH
|
May 13, 1992 |
RAHUL SINGH Vs. STATE OF UTTAR PRADESH
|
February 17, 1992 |
RAIN BOW STEELS LIMITED Vs. UNION OF INDIA
|
November 27, 1992 |
RAJ MOHAN KRISHNA Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
April 23, 1992 |
RAJ MOORAT PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR
|
October 16, 1992 |
RAJ MURAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR
|
September 16, 1992 |
RAJ NARAIN SHUKLA Vs. DISTRICT CO-OPERATIVE BANK LTD AND ORS
|
April 23, 1992 |
RAJ NARAYAN AGARWAL Vs. KRISHI UTPADAN MANDI SAMITI
|
September 17, 1992 |
RAJA CHANDRAVANSHI Vs. NATIONAL TEXTILE CORPORATION U P LTD
|
September 29, 1992 |
RAJA NRIPENDRA SINGH Vs. STATE OF U P
|
May 18, 1992 |
RAJA RAM Vs. STATE OF U P
|
April 25, 1992 |
RAJA RAM Vs. JOINT DIRECTOR OF CONSOLIDATION ALLAHABAD
|
April 27, 1992 |
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
|
September 7, 1992 |
RAJAN ALIAS RAJU Vs. COMMISSIONER ALLAHABAD DIVISION
|
April 8, 1992 |
RAJAN SETH Vs. STATE OF UTTAR PRADESH
|
March 27, 1992 |
RAJDHAR DUBEY Vs. STATE OF U P
|
February 27, 1992 |
RAJDHAR DUBEY Vs. STATE OF U.P.
|
July 20, 1992 |
RAJEEV Vs. RAM KISHAN JAISWAL
|
November 9, 1992 |
RAJEEV KISHORE SAXENA Vs. STATE OF U P AND ANR
|
May 15, 1992 |
RAJENDAR RAI Vs. NAGAR MAHAPALIKA, ALLAHABAD AND ANOTHER
|
April 25, 1992 |
RAJENDRA Vs. STATE OF UTTAR PRADESH
|
April 17, 1992 |
RAJENDRA KUMAR Vs. STATE
|
September 7, 1992 |
RAJENDRA KUMAR Vs. STATE OF U P
|
February 14, 1992 |
RAJENDRA KUMAR Vs. PREM LATA
|
February 25, 1992 |
RAJENDRA KUMAR PANDEY Vs. STATE OF U P
|
April 21, 1992 |
RAJENDRA KUMAR RAM GOPAL Vs. COMMISSIONER SALES TAX U P LUCKNOW
|
September 7, 1992 |
RAJENDRA KUMAR RASTOGI Vs. STATE OF U P
|
November 3, 1992 |
RAJENDRA PAL SINGH Vs. DISTRICT CANE OFFICER
|
March 30, 1992 |
RAJENDRA PRASAD PUSHPKAR Vs. DISTRICT MAGISTRATE VARANASI
|
January 29, 1992 |
RAJENDRA SINGH Vs. DISTRICT CANE OFFICER
|
January 22, 1992 |
RAJENDRA SINGH Vs. STATE OF U P AND ANR
|
May 7, 1992 |
RAJENDRA SINGH ALIAS PAHALWAN SINGH Vs. STATE OF UTTAR PRADESH
|
October 30, 1992 |
RAJENDRA SINGH SHEKHAWAT Vs. LABOUR COURT KANPUR
|
November 10, 1992 |
RAJESH KAUSHAL Vs. DISTRICT INSPECTOR OF SCHOOLS
|
April 24, 1992 |
RAJESH KUMAR ALIAS RAJOO Vs. BAL KISHAN AGNIHOTRI
|
April 22, 1992 |
RAJESH KUMAR AND ORS Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS
|
July 13, 1992 |
RAJESH KUMAR AWASTHI Vs. D F O SPECIAL FORESTREE DIVISION
|
November 24, 1992 |
RAJESH KUMAR DWIVEDI Vs. KANPUR DEVELOPMENT AUTHORITY
|
February 11, 1992 |
RAJESH UDYOG Vs. KRISHI UTPADAN MANDI PARISHAD AND ANR
|
August 30, 1992 |
RAJIVA SHARMA Vs. STATE OF U P
|
November 9, 1992 |
RAJJAB ALI Vs. XITH ADDL. DIST. JUDGE
|
August 8, 1992 |
RAJJU Vs. STATE OF UTTAR PRADESH
|
September 21, 1992 |
RAJMANI PANDEY Vs. DISTRICT ADMINISTRATIVE COMMITTEE. U. P. PRIMARY AGRICULTURAL CO
|
April 22, 1992 |
RAJUWA Vs. STATE OF U P
|
April 9, 1992 |
RAJVIR Vs. STATE OF U P
|
February 20, 1992 |
RAJVIR SINGH Vs. STATE OF U P
|
December 16, 1992 |
RAKESH KUMAR Vs. STATE OF U P
|
September 14, 1992 |
RAKESH KUMAR SHARMA Vs. S.D.M. HATHRAS AND ORS.
|
May 4, 1992 |
RAM Vs. STATE OF UTTAR PRADESH
|
August 4, 1992 |
RAM AKBAL PANDEY Vs. STATE OF U P
|
May 13, 1992 |
RAM ASREY Vs. STATE OF U P
|
October 1, 1992 |
RAM AUTAR Vs. STATE OF U P
|
August 11, 1992 |
RAM AUTAR Vs. 9TH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
August 25, 1992 |
RAM AUTAR Vs. IV ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
September 3, 1992 |
RAM AUTAR Vs. STATE OF U.P. AND OTHERS
|
January 21, 1992 |
RAM AUTAR SINGH Vs. STATE OF UTTAR PRADESH
|
February 25, 1992 |
RAM BILAS PURSHOTTAM DASS Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1992 |
RAM CHANDER YADAV AND ANOTHER Vs. REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION, VARANASI
|
May 19, 1992 |
RAM CHANDRA SRIVASTAVA Vs. SENIOR SUPERINTENDENT OF POLICE LUCKNOW
|
January 10, 1992 |
RAM DHAN Vs. STATE OF U P
|
April 22, 1992 |
RAM DHARI RAM Vs. REGISTRAR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR 2
|
April 20, 1992 |
RAM GOPAL SHARMA Vs. 1ST ADDITIONAL DISTRICT JUDGE MEERUT
|
May 5, 1992 |
RAM GOPAL VISHWAKARMA Vs. STATE OF U.P. AND ORS.
|
January 6, 1992 |
RAM HARAKH Vs. STATE
|
April 8, 1992 |
RAM JIYAWAN Vs. STATE OF UTTAR PRADESH
|
May 21, 1992 |
RAM KALAP Vs. DISTRICT ADMINISTRATIVE COMMITTEE
|
January 6, 1992 |
RAM KHELAWAN Vs. THAKURDIN
|
November 17, 1992 |
RAM KHELAWAN SINGH Vs. STATE OF U P
|
November 9, 1992 |
RAM KHILAWAN Vs. STATE OF U.P. AND ORS.
|
April 21, 1992 |
RAM KISHAN Vs. STATE OF U P
|
January 23, 1992 |
RAM KISHAN Vs. RAM SARAN DESH PANDEY
|
November 27, 1992 |
RAM KISHORE SHARMA Vs. STATE OF U P
|
February 17, 1992 |
RAM KRISHNA KULWANT RAI ENTERPRISES LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
May 11, 1992 |
RAM KUMAR Vs. VII ADDITIONAL DISTRICT JUDGE MEERUT
|
November 4, 1992 |
RAM KUMAR Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
October 28, 1992 |
RAM KUMAR Vs. DHARAM SINGH
|
October 17, 1992 |
RAM KUMAR BHATIA Vs. STATE OF UTTAR PRADESH
|
April 10, 1992 |
RAM LAKHAN Vs. DISTRICT JUDGE BASTI
|
October 30, 1992 |
RAM LAKHAN Vs. RAM CHARITRA
|
November 26, 1992 |
RAM LAL MISRA Vs. DISTRICT INSPECTOR OF SCHOOL GORAKHPUR
|
July 7, 1992 |
RAM MOORAT Vs. STATE OF U P
|
March 9, 1992 |
Ram Moorat and Ors. Vs. State of U.P.& Ors.
|
March 9, 1992 |
RAM NAGINA SINGH Vs. STATE OF UTTAR PRADESH
|
January 27, 1992 |
RAM NARAIN TLWARI Vs. U.P.S.R.T.C. AND OTHER
|
July 17, 1992 |
RAM NARESH SINGH YADAV Vs. SUB DIVISIONAL OFFICER MOHAMMADABAD
|
April 13, 1992 |
RAM NATH Vs. STATE OF U.P.
|
January 17, 1992 |
RAM NATH MISHRA Vs. SECRETARY BOARD OF REVENUE U P AT LUCKNOW
|
April 23, 1992 |
RAM PAL Vs. STATE OF UTTAR PRADESH
|
March 26, 1992 |
RAM PAL Vs. STATE OF U P
|
July 21, 1992 |
RAM PAL SINGH Vs. STATE
|
November 9, 1992 |
RAM PATAT SAROJ Vs. SUB DIVISIONAL OFFICER LALGANJ DISTRICT
|
March 25, 1992 |
RAM PRAKASH Vs. STATE OF U P
|
February 20, 1992 |
RAM PRASAD Vs. VIITH ADDITIONAL DISTRICT JUDGE, MEERUT
|
May 1, 1992 |
RAM PRATAP SINGH Vs. STATE OF U P
|
January 13, 1992 |
RAM PRAVESB YADAV Vs. STATE OF U.P. AND OTHERS
|
July 13, 1992 |
RAM RATAN Vs. STATE OF U P
|
March 26, 1992 |
RAM SAJIWAN Vs. II ADDITIONAL DISTRICT JUDGE FATEHPUR
|
December 4, 1992 |
RAM SAJIWAN Vs. IIND ADDITIONAL DISTRICT JUDGE
|
April 12, 1992 |
RAM SANEHI Vs. IIIRD ADDITIONAL DISTRICT JUDGE ETAH
|
September 21, 1992 |
RAM SARAN Vs. DISTRICT MAGISTRATE MATHURA
|
January 24, 1992 |
RAM SINGAR YADAV Vs. STATE OF UTTAR PRADESH
|
September 22, 1992 |
RAM SINGH Vs. DIRECTOR OF EDUCATION U P ALLAHABAD
|
April 21, 1992 |
RAM SUMARNI Vs. BENI RAM
|
April 1, 1992 |
RAM SWAROOP Vs. LATOORI
|
August 4, 1992 |
RAM SWAROOP Vs. XITH ADDITIONAL DISTRICT JUDGE
|
August 10, 1992 |
RAM VILAS UPADHYA Vs. CHANDRA SHEKHAR
|
February 18, 1992 |
RAM VIR Vs. STATE
|
December 1, 1992 |
RAM VIR Vs. STATE OF U P
|
April 23, 1992 |
RAM VIR SINGH AND ANOTHER Vs. PRATHAMA BANK, MORADABAD
|
February 24, 1992 |
RAM VRIKSHA YADAV Vs. DISTRICT MAGISTRATE AND ANOTHER
|
May 21, 1992 |
RAM YASH Vs. STATE OF U P
|
November 18, 1992 |
RAMA KANT GUPTA Vs. RAMESHWAR DAS
|
May 22, 1992 |
RAMA KANT MISRA Vs. STATE OF U P
|
September 2, 1992 |
RAMA KANT SHUKLA Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
|
February 26, 1992 |
RAMA NATH TEWARI Vs. COMMITTEE OF MANAGEMENT ALLAHABAD INTERMEDIATE COLLEGE
|
December 21, 1992 |
RAMA SHANKAR MISRA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, VARANASI AND ANOTHER
|
August 5, 1992 |
RAMA SHANKER Vs. SWADESHI COTTON MILLS JUHI KANPUR NAGAR
|
January 21, 1992 |
RAMANAND GUPTA Vs. STATE OF U P
|
November 23, 1992 |
RAMESH CHAND PANDEY Vs. KEDAR
|
August 24, 1992 |
RAMESH CHANDRA DIXIT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 22, 1992 |
RAMESH CHANDRA MAURYA Vs. ADHIKSHAK, GRADE 2, MADHYAMIC SHIKSHA PARISHAD, U.P., ALLAHABAD AND OTHERS
|
April 16, 1992 |
RAMESH CHANDRA VERMA Vs. STATE
|
September 1, 1992 |
RAMESH KUMAR ALIAS RAJU Vs. STATE
|
March 31, 1992 |
RAMESH KUMAR SARASWAT Vs. SACHIV/MAHA PRABANDHAK POORVANCHAL SAHKARI KATAI MILLS LTD AND ORS
|
April 1, 1992 |
RAMESH PRATAP SINGH Vs. STATE OF U P
|
November 26, 1992 |
RAMESHWAR Vs. SPECIAL JUDGE E C ACT
|
March 24, 1992 |
RAMJI SINGH Vs. DISTRICT MAGISTRATE GHAZIPUR
|
May 4, 1992 |
RAMKALI Vs. IVTH ADDITIONAL DISTRICT JUDGE, JHANSI
|
January 30, 1992 |
RAMUA ALIAS RAM LAL Vs. STATE OF UTTAR PRADESH
|
February 19, 1992 |
RAN SINGH YADAV Vs. A D M CIVIL SUPPLIES GHAZIABAD
|
March 30, 1992 |
RANAPRATAP SINGH Vs. STATE OF U.P. AND ORS.
|
March 4, 1992 |
RANG BAHADUR BHARTIYA Vs. STATE OF U P
|
November 10, 1992 |
RANJEET BAHADUR Vs. STATE OF UTTAR PRADESH
|
July 30, 1992 |
RANVIR SINGH Vs. DISTRICT CANE OFFICER MEERUT
|
March 30, 1992 |
RATI RAM Vs. STATE OF U P
|
February 20, 1992 |
RAVI KANT KESHRI Vs. KRISHNA KUMAR GUPTA
|
August 4, 1992 |
RAVI NANDAN SHARMA Vs. FOOD CORPORATION OF INDIA
|
February 28, 1992 |
RAVIKARAN SINGH Vs. STATE OF UTTAR PRADESH
|
September 14, 1992 |
REGIONAL MANAGER REGION II STATE BANK OF INDIA Vs. PRADEEP GOEL
|
February 7, 1992 |
REGIONAL MANAGER, S.B.I. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LAB.COURT
|
November 9, 1992 |
RENU PANT Vs. DEPUTY DIRECTOR OF EDUCATION KUMAON REGION
|
February 14, 1992 |
RENU SAGAR POWER COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT U P
|
September 29, 1992 |
RIKHI CHAUDHARY Vs. STATE OF U.P. AND OTHERS
|
April 17, 1992 |
RISHI PAL Vs. STATE OF U P
|
April 8, 1992 |
RITA SHARMA Vs. KENDRIYA VIDYALAYA SANGATHAN JAWAHARLAL NEHRU UNIVERSITY
|
April 22, 1992 |
RIYASAT Vs. STATE OF UTTAR PRADESH
|
November 26, 1992 |
RUCHI Vs. BANARAS HINDU UNIVERSITY
|
October 29, 1992 |
RUDRA PAL GUPTA Vs. RAM MURTI MAURYA
|
April 24, 1992 |
RUKHMANI KHAYALI Vs. USHA AHUJA
|
November 13, 1992 |
RUPENDRA NARAIN SINGH BHADORIA Vs. STATE OF U.P. AND OTHERS
|
October 28, 1992 |
S K BHATIA Vs. STATE OF UTTAR PRADESH
|
November 23, 1992 |
S K JAIN AND CO Vs. MANAGING DIRECTOR U PCOOPERATIVE FEDERATION LTD
|
August 5, 1992 |
S K SHARMA Vs. DIRECTOR TECHNICAL EDUCATION U P KANPUR
|
September 2, 1992 |
S K VERMA Vs. SAMAR BAHADUR SINGH
|
February 26, 1992 |
S N SHARMA Vs. RAJA BALWANT SINGH COLLEGE
|
January 6, 1992 |
S P GUPTA AND SONS Vs. UNION OF INDIA UOI
|
September 3, 1992 |
S P JOHRI Vs. SECRETARY MEDICAL HEALTH
|
September 29, 1992 |
S P MALVIYA Vs. R S PANDEY SPECIAL CHIEF JUDICIAL MAGISTRATE ALLAHABAD
|
March 23, 1992 |
SABBIR Vs. STATE OF UTTAR PRADESH
|
June 4, 1992 |
SABIRA BEGUM ALIAS DHOOMAN BEGUM Vs. DISTRICT JUDGE RAMPUR
|
April 27, 1992 |
SADANAND PANDEY Vs. CHIEF SECRETARY TO GOVERNMENT OF U.P. & ORS.
|
November 12, 1992 |
SADHU CHARAN SINGH Vs. STATE OF U P
|
February 18, 1992 |
SADHU SARAN Vs. PRINCIPAL, BAPU BALIKA VIDALAYA, FAIZABAD AND OTHERS
|
October 16, 1992 |
SADHU SARAN RAI Vs. S P ARYA
|
May 6, 1992 |
SADHU SINGH CHAUHAN Vs. B M L TIWARI
|
July 9, 1992 |
SAFIA KHATOON Vs. KAUSHAR ALI
|
September 17, 1992 |
SAH MACHINE TOOLS PVT LIMITED Vs. UNION OF INDIA
|
February 10, 1992 |
SAHKARI GANNA VIKAS SAMITI LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
December 2, 1992 |
SAILANDRA KUMAR Vs. KRISHNA DEVI AND ORS.
|
February 27, 1992 |
SAJJAD ALI Vs. LIAQAT ALI
|
April 24, 1992 |
SAKAL DEEP Vs. U P STATE
|
July 14, 1992 |
SALTANAT BAHADUR MAHAVIDYALAYA Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY
|
September 2, 1992 |
SANAWWAR Vs. STATE OF U P
|
September 10, 1992 |
SANJAY DIXIT Vs. RAVINDRA ANAND
|
November 3, 1992 |
SANJAY KANOJIA Vs. STATE OF UTTAR PRADESH
|
May 20, 1992 |
SANJAY KUMAR AGRAWAL Vs. MOTI LAL AND OTHERS
|
August 10, 1992 |
SANJAY KUMAR AND OTHERS Vs. STATE TRANSPORT APPELLATE TRIBUNAL, LUCKNOW AND OTHERS
|
November 27, 1992 |
SANTOSH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS JALAUN AT ORAI
|
April 23, 1992 |
SANTOSH KUMAR PANDEY Vs. STATE OF U P AND ANR
|
May 5, 1992 |
SARASWATI NARAIN Vs. SHYAM LAL AND ORS.
|
February 4, 1992 |
SARAYA SUGAR MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1992 |
SARDAR MALKEET SINGH Vs. STATE OF UTTAR PRADESH
|
November 26, 1992 |
SARDAR MOHAMMAD ANSAR KHAN Vs. STATE OF U P
|
November 10, 1992 |
SARJU ALIAS SURAJ Vs. STATE OF U P
|
November 11, 1992 |
SARKAR HUSSAIN ALIAS SARKAR AHMAD Vs. COMMISSIONER MORADABAD
|
February 21, 1992 |
SARNAM SINGH Vs. PRESIDENT KONCH SAHKARI KRAYA VIKRAYA SAMITI LTD
|
February 11, 1992 |
SARWAN Vs. STATE OF U P
|
January 29, 1992 |
SATAY SINGH Vs. MAHANT ASHOK PRAPANA SHARMA AND OTHERS
|
January 7, 1992 |
SATI RAM Vs. CONSOLIDATION OFFICER, GHAZIPUR AND ORS.
|
July 16, 1992 |
SATISH Vs. STATE OF U P
|
March 30, 1992 |
SATISH CHANDRA MATHUR Vs. XIII ADDITIONAL DISTRICT JUDGE
|
November 2, 1992 |
SATISH PRASAD Vs. RENT CONTROL AND EVICTION OFFICER
|
January 31, 1992 |
SATTOO ALIAS SATYA NARAYAN Vs. STATE
|
May 1, 1992 |
SATYA BHAN SINGH Vs. STATE OF U P
|
September 16, 1992 |
SATYA DEO Vs. STATE OF UTTAR PRADESH
|
February 24, 1992 |
SATYA NARAIN MISRA Vs. STATE OF U P
|
September 24, 1992 |
SATYADEO Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
January 13, 1992 |
SATYAPAL Vs. STATE
|
May 22, 1992 |
SATYAVEER SINGH YADAV Vs. A D M CIVIL SUPPLIES
|
March 30, 1992 |
SATYEDRA NATH DUBE Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANOTHER
|
March 24, 1992 |
SAVENDRAPAL JAGGI Vs. ADDITIONAL DISTRICT MAGISTRATE CIVIL SUPPLIES
|
November 26, 1992 |
SAVITRI DEVI AND ORS Vs. HARISH CHANDRA AND ANR
|
May 13, 1992 |
SERAJ ASLAM Vs. STATE OF UTTAR PRADESH
|
April 20, 1992 |
SETH BANARSI DASS GUPTA HUF Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1992 |
SEWA RAM Vs. STATE
|
April 9, 1992 |
SEWA RAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
October 21, 1992 |
SHABBAR Vs. STATE OF U P
|
August 12, 1992 |
SHADAHTULLAH KHAN Vs. HEAD OF DEPARTMENT OF ZOOLOGY
|
July 17, 1992 |
SHAFIQ AHMAD Vs. STATE OF U.P. AND ANR.
|
January 2, 1992 |
SHAFIQ AHMAD Vs. STATE OF UTTAR PRADESH
|
January 8, 1992 |
SHAHNAZ HUSAIN Vs. MOHD YUNUS
|
December 21, 1992 |
SHAIBYA SHUKLA Vs. STATE OF UTTAR PRADESH
|
March 13, 1992 |
SHAILENDRA SINGH Vs. DISTRICT JUDGE BANDA
|
April 23, 1992 |
SHAILJA SRIVASTAVA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
May 25, 1992 |
SHAKUNTALA DEVI Vs. BASIC EDUCATION BOARD
|
August 26, 1992 |
SHAMBHOO DAYAL Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS
|
May 20, 1992 |
SHANKAR AGARWAL Vs. CHIEF JUDICIAL MAGISTRATE
|
February 18, 1992 |
SHANKER CHARAN ASHNORA Vs. U P PUBLIC SERVICE COMMISSION
|
March 25, 1992 |
SHANKER CHARAN TRIPATHI AND OTHERS Vs. PUBLIC SERVICE COMMISSION U.P. AND OTHERS
|
March 27, 1992 |
SHANTANU SINGH Vs. STATE OF U P
|
September 29, 1992 |
SHARBATI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE, DEHRADUN
|
February 17, 1992 |
SHARDA PRASAD SRIVASTAVA Vs. U.P. PUBLIC SERVICE TRIBUNAL NO. IV AND OTHERS
|
November 4, 1992 |
SHASHI KANT AGRAWAL Vs. STATE OF U P
|
April 8, 1992 |
SHASHI KANT SINGH Vs. THE STATE OF U.P.
|
March 27, 1992 |
SHASHI PAL SINGH Vs. B.S. SIROHI AND OTHERS
|
January 27, 1992 |
SHATRUGHAN PRASAD Vs. STATE OF UTTAR PRADESH
|
January 6, 1992 |
SHATRUGHAN SINGH Vs. CIRCLE OFFICER V, ALLAHABAD AND OTHERS
|
October 16, 1992 |
SHEFALI ROY Vs. HERO JASWANT DASS
|
March 25, 1992 |
SHEIKH ABDUL KALAM AZAD Vs. B M BOHRA
|
January 29, 1992 |
SHEIKH JAMALUDDIN ANSARI Vs. XIITH ADDITIONAL DISTRICT JUDGE
|
September 4, 1992 |
SHEO BARAN SINGH Vs. SUB
|
April 15, 1992 |
SHEO KNMAR DUBEY AND OTHERS Vs. EXECUTIVE ENGINEER, SIRSI BANDH PRAKHAND, MIRZAPUR AND ANOTHER
|
March 27, 1992 |
SHEO KUMAR PATEL Vs. STATE OF U.P. AND ORS.
|
July 21, 1992 |
SHEO PUJAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
|
September 24, 1992 |
SHEO SHAKTI MANDIR SAMITY Vs. COMMISSIONER MEERUT DIVISION
|
August 28, 1992 |
SHER BAHADUR SINGH Vs. STATE OF U P
|
March 25, 1992 |
SHER BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
|
May 25, 1992 |
SHILPI ENTERPRISES Vs. UNION OF INDIA UOI
|
October 20, 1992 |
SHISUPAL Vs. STATE OF U P
|
July 21, 1992 |
SHITALDIN Vs. SHAMBHOO DAYAL
|
October 17, 1992 |
SHIV BARAN SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
September 2, 1992 |
SHIV KUMAR SINGH Vs. UNION OF INDIA
|
July 29, 1992 |
SHIV KUMAR SINGH Vs. LABOUR COURT ALLAHABAD
|
November 13, 1992 |
SHIV MANGAL KUMAR GARG Vs. U P FINANCIAL CORPORATION
|
August 10, 1992 |
SHIV MOHAN LAL Vs. STATE OF U P
|
September 29, 1992 |
SHIV NATH ETC. ETC. Vs. STATE OF U.P. AND OTHERS, ETC. ETC.
|
February 19, 1992 |
SHIV PRASAD Vs. IST ADDITIONAL DISTRICT JUDGE DISTRICT ALLAHABAD
|
January 27, 1992 |
SHIV SHANKER ROADWAYS Vs. STATE OF U.P. AND OTHERS
|
July 9, 1992 |
SHREE SHANKAR STRAW PRODUCTS Vs. UNION OF INDIA UOI
|
April 9, 1992 |
SHRI KISHAN Vs. DISTRICT JUDGE
|
August 12, 1992 |
SHRI KRISHNA CHANDRAJI MAHARAJ ALIAS SHRI RAM KISHAN JI MAHARAJ AND ORS. Vs. SPECIAL JUDGE (ECONOMIC OFFENCES)/ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 7, 1992 |
SHUSHIL KUMAR PANDEY Vs. DIRECTOR BAL VIKAS SEVA EVAM PAUSHT AHAR
|
August 26, 1992 |
SHYAM BEHARI TEWARI Vs. STATE OF U.P. AND ANR.
|
January 29, 1992 |
SHYAM DEO PRASAD Vs. STATE OF U.P. AND OTHERS
|
July 8, 1992 |
SHYAM KISHORE GOSWAMI Vs. DISTRICT MAGISTRATE HAMIRPUR
|
March 30, 1992 |
SHYAM KUMAR NIRMAL Vs. MUNICIPAL BOARD VRINDABAND
|
May 22, 1992 |
SHYAM LAL Vs. ADDITIONAL COMMISSIONER
|
January 24, 1992 |
SHYAM LAL BIRI MERCHANT Vs. UNION OF INDIA UOI
|
July 10, 1992 |
SHYAM LAL BIRI MERCHANT Vs. UNION OF INDIA UOI
|
November 2, 1992 |
SHYAM NARAIN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
February 19, 1992 |
SHYAM SUNDER AGARWAL Vs. DISTRICT MAGISTRATE VICE CHAIRMAN
|
January 10, 1992 |
SHYAMA CHARAN GUPTA Vs. COMMISSIONER OF ALLAHABAD DIVISION, ALLAHABAD AND ANOTHER
|
January 31, 1992 |
SHYAMA DEVI Vs. DISTRICT MAGISTRATE VARANASI
|
May 12, 1992 |
SHYAMVIR Vs. CHHETRIYA SACHIV MADHYAMIK SHIKSHA PARISHAD AND OTHERS
|
February 25, 1992 |
SIDH NATH SRIVASTAVA Vs. THE DISTRICT JUDGE AND ORS.
|
January 6, 1992 |
SIR J P SRIVASTAVA GROUP OF INDUSTRIES Vs. STATE OF U P
|
September 2, 1992 |
SITA RAM SHARMA Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC
|
May 6, 1992 |
SIYA NAND TYAGI Vs. STATE OF UTTAR PRADESH
|
October 20, 1992 |
SMT. BOHATI Vs. BHOLA AND ORS.
|
July 7, 1992 |
SMT. JASWANT KAUR Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 6, 1992 |
SMT. LALTI AND ORS Vs. CHIEF CONTROLLING REVENUE AUTHORITY, BOARD OF REVENUE AND ANR.
|
July 31, 1992 |
SMT. MAMTA SHUKLA Vs. V.K. SHUKLA
|
November 20, 1992 |
SMT. MEERA AGRAWAL AND OTHERS Vs. ADDITIONAL CITY MAGISTRATE IIIRD (RC & EO) KANPUR AND OTHERS
|
April 13, 1992 |
SMT. PADMA TANDON Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
May 19, 1992 |
SMT. PRABHA SHARMA Vs. D.I.O.S. AND ANOTHER
|
March 23, 1992 |
SMT. PRAKASHO AND ORS. Vs. IIND ADDL. DISTRICT JUDGE AND ORS.
|
March 26, 1992 |
SMT. PREM BALIKA RAI Vs. REGIONAL INSPECTORS OF GIRLS SCHOOLS, PANCHAM MANDAL, VARANASI AND OTHERS
|
December 18, 1992 |
SMT. RAJ KUMARI KAPOOR Vs. DY. DIRECTOR OF EDUCATION AND OTHERS
|
April 21, 1992 |
SMT. SHAKUNTALA KAPOOR AND ANOTHER Vs. VIITH ADDL. DISTRICT JUDGE AND OTHERS
|
May 1, 1992 |
SMT. SHANTI DEVI ARORA AND ORS. Vs. VTH ADDL. DISSTT. AND SESSION JUDGE AND ORS.
|
April 20, 1992 |
SMT. SHANTI RANI AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
|
July 28, 1992 |
SMT. SUNITA DEVI AND OTHERS Vs. VTH ADDL. DISTRICT JUDGE, LUCKNOW AND ANOTHER
|
October 28, 1992 |
SMT. TAJWAR JAHAN AND ANOTHER Vs. MUNSIF NORTH, LUCKNOW AND ANOTHER
|
September 11, 1992 |
SMT. USHAL SHUKLA Vs. STATE OF U.P. AND ORS.
|
February 4, 1992 |
SOBARAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AGRA
|
March 25, 1992 |
SOBHA RAM JUGUNU Vs. STATE OF U P
|
April 2, 1992 |
SOHAN LAL Vs. LALARAM
|
July 12, 1992 |
SOMESHWAR NATH BHARGAVA Vs. KUSUM KUMARI
|
May 7, 1992 |
SOMLATA GOYAL Vs. DISTRICT MAGISTRATE AGRA
|
November 24, 1992 |
SONPAL Vs. STATE OF U P
|
April 2, 1992 |
SPOOL CORPORATION CO INDIA Vs. COMMISSIONER OF INCOME TAX
|
January 8, 1992 |
SRI ASHOK KUMAR GUPTA Vs. METAL GOODS PRIVATE LTD
|
March 31, 1992 |
SRI DWARIKA PRASAD Vs. STATE OF UTTAR PRADESH
|
January 21, 1992 |
SRI LAKSHMI NARAIN Vs. STATE OF UTTAR PRADESH
|
August 5, 1992 |
SRI RAM Vs. STATE OF U P
|
August 4, 1992 |
SRI SHANKER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION GHAZIABAD
|
October 1, 1992 |
SRI. KRISHNA GUPTA Vs. VTH ADDL. DISTT. JUDGE AND ORS.
|
February 26, 1992 |
SRIMATI NARENDRA KAUR Vs. 12TH ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
|
February 11, 1992 |
STAR PAPER MILLS LTD Vs. UNION OF INDIA UOI
|
November 2, 1992 |
STATE Vs. KEWAL SINGH
|
December 2, 1992 |
STATE BANK OF INDIA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
November 9, 1992 |
STATE OF U P Vs. KULDIP SINGH
|
November 29, 1992 |
STATE OF U P Vs. MANGALI
|
September 23, 1992 |
STATE OF U P Vs. JAGDISH OJHA
|
July 31, 1992 |
STATE OF U P Vs. HARPAL
|
August 7, 1992 |
STATE OF U P Vs. GAURI SHANKAR
|
March 11, 1992 |
STATE OF U P Vs. VINAI KUMAR SRIVASTAVA
|
March 23, 1992 |
STATE OF U P Vs. DHAN SINGH
|
February 29, 1992 |
STATE OF U P Vs. GAURI SHANKAR
|
April 4, 1992 |
STATE OF U P Vs. PHUNDAN
|
April 8, 1992 |
STATE OF U P Vs. BISHAMBHAR
|
April 23, 1992 |
STATE OF U P Vs. TEJ SINGH
|
April 22, 1992 |
STATE OF U P Vs. ADALAT
|
April 17, 1992 |
STATE OF U P Vs. ANIS
|
July 13, 1992 |
STATE OF U P Vs. RAJ BAHADUR S O RAGHUNANDAN
|
July 14, 1992 |
STATE OF U P Vs. TRIBHAWAN
|
May 7, 1992 |
STATE OF U P Vs. GAURI SHANKAR
|
April 30, 1992 |
STATE OF U P Vs. GOREY LAL
|
May 21, 1992 |
STATE OF U P Vs. HARDWAR SINGH
|
February 17, 1992 |
STATE OF U P Vs. SANJAY SINGH
|
February 4, 1992 |
STATE OF U P Vs. ROSHAN LAL
|
January 17, 1992 |
STATE OF U P Vs. BECHE SINGH
|
January 6, 1992 |
STATE OF U P Vs. NASEEM AHMAD
|
February 26, 1992 |
STATE OF U.P. Vs. GULAB SINGH
|
August 4, 1992 |
STATE OF U.P. Vs. NAUNI RAM
|
April 16, 1992 |
STATE OF U.P. Vs. RAM GOPAL SHUKLA
|
February 25, 1992 |
STATE OF U.P. Vs. NARESH AND OTHERS
|
January 22, 1992 |
STATE OF U.P. Vs. KALLU AND ANOTHER
|
January 29, 1992 |
STATE OF U.P. Vs. ALTAF MANIHAR AND OTHERS
|
August 10, 1992 |
STATE OF U.P. Vs. CHHEDI YADAV AND OTHERS
|
April 1, 1992 |
STATE OF U.P. Vs. DHAN SINGH AND OTHERS
|
February 25, 1992 |
STATE OF U.P. Vs. SHYAM SUNDER YADAV AND OTHERS
|
April 9, 1992 |
STATE OF U.P. Vs. AMAR NATH AND OTHERS
|
April 16, 1992 |
STATE OF U.P. Vs. JANGPAL SINGH
|
July 29, 1992 |
STATE OF U.P. Vs. BALIHARI AND ORS.
|
May 7, 1992 |
STATE OF U.P. Vs. RAM ASRAY
|
September 30, 1992 |
STATE OF UP Vs. HARI SHANKAR ALIAS HARI
|
July 23, 1992 |
STATE OF UTTAR PRADESH Vs. BARNAM SINGH
|
July 31, 1992 |
STATE OF UTTAR PRADESH Vs. RAJ KUMAR
|
May 11, 1992 |
STATE OF UTTAR PRADESH Vs. MOOLEY
|
August 18, 1992 |
SUBACHAN Vs. STATE OF UTTAR PRADESH
|
July 31, 1992 |
SUBHA RAO Vs. VII ADDITIONAL DISTRICT JUDGE DEORIA
|
November 17, 1992 |
SUBHA RAO Vs. VII ADDL. DISTRICT JUDGE DEORIA AND OTHERS
|
November 11, 1992 |
SUBHASH CHANDRA Vs. DISTRICT CANE OFFICER
|
May 22, 1992 |
SUBHASH CHANDRA Vs. THE CITY MAGISTRATE/R.C.E.O. AND ANR.
|
February 21, 1992 |
SUBHASH CHANDRA AWASTHI Vs. SUB DIVISIONAL OFFICER JALALABAD
|
January 31, 1992 |
SUBHASH CHANDRA SACHDEV Vs. DISTRICT JUDGE AND ORS
|
June 18, 1992 |
SUBHASH SATYA Vs. RAM NARAIN
|
April 30, 1992 |
SUDARSHAN SINGH BEDI Vs. ADDITIONAL DISTRICT MAGISTRATE RENT CONTROL AND EVICTION OFFICER
|
December 17, 1992 |
SUDERSHAN DOORS PVT LIMITED Vs. UNION OF INDIA
|
February 10, 1992 |
SUDESH Vs. STATE OF U P
|
January 9, 1992 |
SUDHA DEVI Vs. STATE OF U P
|
May 14, 1992 |
SUDHAKAR BHUTT Vs. STATE OF U P
|
October 20, 1992 |
SUKHDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
September 7, 1992 |
SUKRAM PAL SINGH SAHARAWAT Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALENGANJ
|
August 28, 1992 |
SUNDARAM SRIVASTAVA Vs. ALLAHABAD UNIVERSITY, ALLAHABAD AND OTHERS
|
May 22, 1992 |
SUNDER DASS Vs. XTH ADDITIONAL DISTRICT JUDGE, BAREILLY
|
May 4, 1992 |
SUNIL AGARWAL Vs. STATE OF U P
|
April 30, 1992 |
SUNIL KUMAR Vs. STATE OF U P
|
April 13, 1992 |
SUNIL KUMAR Vs. STATE OF U P
|
November 7, 1992 |
SUNIL KUMAR Vs. STATE OF U P
|
January 17, 1992 |
SURAJ BHAN GUPTA Vs. SMT. VIMLA KUMAR R.I.G.S. AND OTHERS
|
July 9, 1992 |
SURAJ CHANDRA GUPTA AND ANR. Vs. DISTRICT REGISTRAR/ADDL. DISTRICT MAGISTRATE (REVENUE AND FINANCE) AND ORS.
|
July 21, 1992 |
SURAJ MAL Vs. STATE OF U P
|
August 27, 1992 |
SURENDER KUMAR Vs. S. D. O., NAGINA AND OTHERS
|
March 25, 1992 |
SURENDRA Vs. STATE OF U P
|
February 17, 1992 |
SURENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1992 |
SURENDRA KUMAR Vs. BABU RAM
|
April 7, 1992 |
SURENDRA KUMAR PANWAR Vs. PUBLIC SERVICE COMMISSION, UTTAR PRADESH, ALLAHABAD
|
September 22, 1992 |
SURENDRA MANI TRIPATHI Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
|
August 12, 1992 |
SURENDRA NATH RAI Vs. MANAGING DIRECTOR U P CO-OP UNION
|
January 27, 1992 |
SURENDRA PAL Vs. STATE OF UTTAR PRADESH AND ANR
|
April 23, 1992 |
SURENDRA RAO Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR REGION GORAKHPUR
|
February 10, 1992 |
SURENDRA SINGH Vs. DISTRICT CANE OFFICER BIJNOR
|
January 22, 1992 |
SURENDRA SINGH Vs. LABOUR COMMISSIONER U PKANPUR
|
November 11, 1992 |
SURENDRA TIWARI Vs. STATE OF UTTAR PRADESH
|
June 18, 1992 |
SURESH CHAND GUPTA Vs. STATE OF UTTAR PRADESH
|
September 18, 1992 |
SURESH CHANDRA Vs. REGISTRAR, CO
|
July 7, 1992 |
SURESH CHANDRA AGARWAL Vs. DISTRICT MAGISTRATE ALLHABAD
|
December 23, 1992 |
SURESH CHANDRA BHARDWAJ Vs. GOPAL DAS MUDGAL
|
October 29, 1992 |
SURESH CHANDRA TEWARI Vs. DISTRICT SUPPLY OFFICER
|
March 30, 1992 |
SURESH KUMAR GUPTA Vs. THE EXECUTIVE ENGINEER
|
April 8, 1992 |
SURESH KUMAR VERMA Vs. U.P. AVAS EVAM VIKAS PARISHAD AND OTHERS
|
November 27, 1992 |
SURESH PRASAD YADAV Vs. S K BAWA
|
May 22, 1992 |
SURESH SINGH Vs. COMMISSIONER MORADABAD DIVISION
|
April 27, 1992 |
SURINDER PRAKASH GOEL Vs. STATE OF UTTAR PRADESH
|
August 12, 1992 |
SURJEET KAUR Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR
|
May 18, 1992 |
SUSHIL KUMAR GUPTA Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
April 6, 1992 |
SUSHIL KUMAR SHARMA Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
|
February 14, 1992 |
SUSHIL KUMAR SINGH Vs. REGISTRAR-CUM-EXAMINATION SUPERINTENDENT, ALLAHABAD UNIVERSITY AND ANR.
|
September 29, 1992 |
SWADESHI POLYTEX LTD. Vs. LABOUR COURT AND ORS.
|
August 9, 1992 |
SWAM SINGH Vs. STATE OF U P
|
November 11, 1992 |
SYED HASAN ALIAS BABOO SAHEB Vs. STATE OF U.P.
|
April 2, 1992 |
SYED IBRAHIM RIZVI Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
|
January 13, 1992 |
SYED JARRAR HUSAIN RIZVI Vs. STATE OF U.P. AND OTHERS
|
November 11, 1992 |
SYED MOAZZAM ALI Vs. STATE OF U.P.
|
August 28, 1992 |
SYED MOHD AFZAL HUSSAIN Vs. IIND ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
September 17, 1992 |
TASLEEM ULLAB Vs. REGIONAL OFFICE. MADHYAMLK SHLKSHA PARLSHAD, U. P., BAREILLY
|
August 6, 1992 |
TEJ PAL Vs. STATE OF U P
|
February 26, 1992 |
TEJPAL Vs. STATE OF U P
|
May 14, 1992 |
TEK CHAND AGRAWAL Vs. STATE OF UTTAR PRADESH AND ORS
|
April 23, 1992 |
THAKUR PRASAD Vs. STATE OF U P
|
July 10, 1992 |
THAKUR PRASAD Vs. STATE OF U P
|
December 4, 1992 |
THAKURI Vs. STATE OF UTTAR PRADESH
|
July 31, 1992 |
THAN SINGH Vs. STATE OF U P
|
September 17, 1992 |
THE COMMITTEE OF MANAGEMENT, JANTA UCHCHATAR MADHYAMIK VIDYALAYA AND ANOTHER Vs. D.I.O.S. DEORIA AND ANOTHER
|
April 20, 1992 |
THE DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY A Vs. R.S. VERMA AND ANOTHER
|
February 28, 1992 |
THE NATIONAL TEXTILE CORPORATION LTD. Vs. THE INDUSTRIAL TRIBUNAL (III) & ORS.
|
August 12, 1992 |
THOMAS JAIKAB Vs. UNION OF INDIA UOI
|
August 16, 1992 |
TILAK CHITRA MANDIR Vs. STATE OF UTTAR PRADESH
|
September 9, 1992 |
TILAK RAJ KUMRA Vs. RAM PYARI
|
August 17, 1992 |
TIN PLATE COMPANY OF INDIA LIMITED Vs. SALES TAX OFFICER
|
November 23, 1992 |
TRIBHUAN CHAUHAN AND ANR Vs. DIRECTOR OF AURVEDIC AND UNANI SERVICES AND ANR
|
July 13, 1992 |
TRIBHUWAN LAL VERMA Vs. REGIONAL MANAGER, U P STATE ROAD TRANSPORT CORPORATION AND ANR
|
March 26, 1992 |
TRIBHUWAN MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
|
March 30, 1992 |
TRIDESHWAR DAYAL AND OTHERS Vs. BOARD OF REVENUE AT ALLAHABAD AND OTHERS
|
September 18, 1992 |
TRILOK SINGH Vs. BHAWANI PRASAD GIRDHARILAL
|
August 4, 1992 |
TRILOKI NATH DUBEY Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
|
July 16, 1992 |
TRIVENI SAHAI AND ANR Vs. IST ADDL DISTRICT JUDGE AND ORS
|
May 22, 1992 |
TRIVENI STRUCTURALS LTD Vs. NEWAGE ENTERPRISES ALLAHABAD
|
September 18, 1992 |
TULASI Vs. DEPUTY DIRECTOR CONSOLIDATION JAUNPUR
|
October 12, 1992 |
TULLU ENGINEERING WORKS Vs. UNION OF INDIA UOI
|
October 30, 1992 |
TULSI RAM Vs. 11TH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI
|
October 28, 1992 |
U P AVAS EVAM VIKAS PARISHAD Vs. KANAK
|
December 17, 1992 |
U P AVAS EVAM VIKAS PARISHAD Vs. MITHLESH
|
November 30, 1992 |
U P BOARD BASIC EDUCATION LUCKNOW Vs. VTH ADDITIONAL DISTRICT JUDGE FARRUKHABAD
|
October 16, 1992 |
U P FINANCIAL CORPORATION Vs. J K INDUSTRIES CORPORATION
|
April 27, 1992 |
U P STATE AGRO INDUSTRIAL CORPORATION LTD Vs. VTH ADDL DISTRICT JUDGE BAREILLY
|
December 4, 1992 |
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
August 4, 1992 |
U P STATE ELECTRICITY BOARD Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS
|
June 18, 1992 |
U P STATE HANDLOOM CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 1992 |
U P STATE ROAD TRANSPORT CORPORATION Vs. PREMWATI
|
January 6, 1992 |
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL V JAWAHAR BHAWAN
|
August 10, 1992 |
U P STATE ROAD TRANSPORT CORPORATION Vs. GAJADHAR SINGH
|
September 22, 1992 |
U P STATE ROAD TRANSPORT CORPORATION Vs. RAVINDRA NATH VISHWAKARMA
|
November 27, 1992 |
U P STATE ROAD TRANSPORT CORPORATION CENTRAL WORKSHOP Vs. RAM DAYAL AND ORS
|
May 1, 1992 |
U P STATE SPINNING MILLS CO Vs. STATE OF U P
|
August 7, 1992 |
U P STATE SUGAR CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 11, 1992 |
U P STATE SUGAR CORPORATION LTD Vs. UNION OF INDIA AND ORS
|
February 10, 1992 |
U.P. STATE BRIDGE CORPORATION Vs. ORI LAL AND OTHERS
|
May 6, 1992 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHOBHA DEVI PANDEY AND OTHERS
|
April 17, 1992 |
UDAIRAJ KUMAR Vs. BOARD OF REVENUE U P
|
September 14, 1992 |
UDAL NARAIN BAJPAL Vs. M.D.U.P.S.R.T.C. TEHRL KOTHL, LUCKNOW AND OTHERS
|
July 24, 1992 |
UMA SHANKAR Vs. STATE OF U P
|
April 23, 1992 |
UMA SHANKAR YADAV Vs. REGISTRAR OF COOP SOCIETIES
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May 11, 1992 |
UMAKANT BAJPAYEE Vs. STATE OF U P
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December 22, 1992 |
UMESH Vs. STATE OF UTTAR PRADESH
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August 11, 1992 |
UMESH SAXENA Vs. PRESIDING OFFICER LABOUR COURT
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November 26, 1992 |
UMMED SINGH Vs. GOVIND BALLABH PANT ERISHI EVANS PRODYCGIC VISHWA VIDYALAYA AND ANOTHER
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May 11, 1992 |
UNION OF INDIA Vs. EX NO 13870325 SEPOY DRIVER
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November 7, 1992 |
UNION OF INDIA Vs. CHHEOKI DEPOT LABOUR UNION
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September 22, 1992 |
UNITED INDIA INSURANCE CO LTD Vs. HAYAT SINGH BHANDARI
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August 27, 1992 |
USHA SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
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February 26, 1992 |
UTTAM PROPERTIES LTD AND ANR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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May 8, 1992 |
UTTAMENDU BHATTACHARYA Vs. U.P. SECONDARY EDUCATION, SERVICE COMMISSION AND OTHER
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May 12, 1992 |
V BANSAL Vs. IIT KANPUR
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July 8, 1992 |
V K AGARWAL Vs. STATE OF U P
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February 24, 1992 |
V.P. SINGH Vs. STATE OF U.P.
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May 13, 1992 |
VED RAM Vs. STATE OF UTTAR PRADESH
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April 22, 1992 |
VIDYA PLY AND BOARD (P) LIMITED Vs. UNION OF INDIA
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August 4, 1992 |
VIDYA SAGAR UPADHYAYA Vs. STATE OF U P
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December 14, 1992 |
VIDYADEVI Vs. DISTRICT MAGISTRATE BANDA
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May 11, 1992 |
VIJAY BAHADUR YADAV Vs. CHAIRMAN, U P COOPERATIVE FEDERATION LTD AND ORS
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July 24, 1992 |
VIJAY KUMAR Vs. EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVN U P ELECTRICITY BOARD
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May 14, 1992 |
VIJAY SINGH Vs. STATE OF U.P.
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February 2, 1992 |
VIJAYA KUMAR UPADHYAYA AND ANOTHER Vs. U. P. STATE DEVELOPMENT CORPORATION LTD. AND ANOTHER
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March 25, 1992 |
VIKAS BOOK AGENCIES AGRA Vs. STATE OF U P
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April 27, 1992 |
VIKAS INDUSTRIAL GASES LTD Vs. COLLECTOR OF CENTRAL EXCISE
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November 17, 1992 |
VIKASH UDYOG Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
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July 17, 1992 |
VIKRAM SINGH Vs. DISTRICT MAGISTRATE FINANCE AND REVENUE
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March 25, 1992 |
VIMLESH Vs. PRAKASH CHAND SHARMA S O RAM PRASAD SHARMA
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April 7, 1992 |
VINAY KHARE Vs. STATE OF U P AND ORS
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May 5, 1992 |
VINOD Vs. STATE OF U P
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May 5, 1992 |
VINOD CHANDRA SHUKLA Vs. CHIEF MEDICAL OFFICER HAMIRPUR
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January 3, 1992 |
VINOD KUMAR Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION
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May 14, 1992 |
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
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August 12, 1992 |
VIPIN CHANDRA Vs. STATE OF U P
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January 27, 1992 |
VIRENDAR SINGH Vs. STATE OF U P
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April 7, 1992 |
VIRENDRA KAMTR CHADDA ETC. ETC. Vs. UNION OF INDIA AND OTHERS ETC. ETC.
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September 10, 1992 |
VIRENDRA KUMAR Vs. STATE OF UTTAR PRADESH
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September 21, 1992 |
VIRENDRA PAL SINGH Vs. DISTRICT CANE OFFICER
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November 25, 1992 |
VIRENDRA SINGH Vs. STATE OF UTTAR PRADESH
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April 7, 1992 |
VIRENDRA SINGH Vs. DIRECTOR OF HIGHER EDUCATION U P ALLAHABAD
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May 1, 1992 |
VISHNU KUMAR Vs. THE CHIEF JUDICIAL MAGISTRATE, VARANASI AND OTHERS
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September 14, 1992 |
VISHNU PRATAP SINGH Vs. STATE OF U P
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October 21, 1992 |
VISHWA NATH SHIV KUMAR Vs. SALES TAX OFFICER
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August 4, 1992 |
VISHWANATH Vs. STATE OF U P
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September 24, 1992 |
VISHWANATH GUPTA Vs. ENGINEER-IN-CHIEF, P.W.D. AND OTHERS
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February 21, 1992 |
VISHWANATH LAL SRIVASTAVA Vs. SAHAYAK SHIKSHA NIDESHAK (BASIC) VTH REGION AND ANR.
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August 6, 1992 |
VISHWANATH PRASAD Vs. U P SERVICE TRIBUNAL NO IV
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September 29, 1992 |
VISHWANATH PRASAD BHAGWATI PRASAD Vs. COMMISSIONER OF INCOME TAX
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September 3, 1992 |
VISHWANATH RAI Vs. U P STATE SPINNING CO LTD
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January 9, 1992 |
VIVEK SHARMA Vs. DISTRICT JUDGE ALIGARH
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May 1, 1992 |
WAZIR YADAV Vs. STATE OF UTTAR PRADESH
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July 10, 1992 |
WING COMMANDER NARENDRA PRATAP SINGH Vs. PADAM KUMARI DEVI
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May 22, 1992 |
YAD RAM Vs. STATE OF UTTAR PRADESH
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March 26, 1992 |
YASHPAL VERMA Vs. HINDUSTAN MACHINE TOOLS LTD., BANGALORE AND OTHERS
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April 27, 1992 |
YASHPAL WADHWA Vs. DISTRICT JUDGE BULANDSHAHR
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March 25, 1992 |
YASMEEN Vs. STATE OF U P
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April 20, 1992 |
YOGESH KUMAR Vs. STATE OF U P
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October 21, 1992 |
ZAKAHULLAH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ADMINISTRATION
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September 4, 1992 |
ZAKIR HUSSAIN Vs. ENGINEER-IN-CHIEF IRRIGATION DEPT
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November 13, 1992 |
ZAMEER Vs. STATE OF UTTAR PRADESH
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April 17, 1992 |
ZEENAT Vs. STATE OF U.P.
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July 10, 1992 |
ZILEY Vs. STATE OF U P
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December 1, 1992 |
ZILEY SINGH Vs. STATE OF U P
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February 21, 1992 |