REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K BAJPAIASIT-KUMAR MACLAY Vs. STATE OF U P LAB COMMR	July 4, 1991
A S GREWAL Vs. UNION OF INDIA	October 25, 1991
ABDUL AZIZ KHAN AND ANR. Vs. U.P. PUBLIC SERVICE TRIBUNAL NO. II AND ORS.	November 25, 1991
ABDUL GAFOOR Vs. STATE OF U P	August 29, 1991
ABDUL QUDDUS Vs. JT. DIRECTOR OF AGRICULTURE AND ORS.	November 20, 1991
ABDUL RASHID Vs. STATE OF UTTAR PRADESH	April 26, 1991
ABDUL RASHID KHAN Vs. NARGIS FATMA	March 15, 1991
ABDUL WAHID Vs. STATE OF U.P.	March 8, 1991
ABHIMANU SINGH Vs. STATE OF U P	March 18, 1991
ABID ALI Vs. J N SINGH REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION JHANSI	September 18, 1991
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHHOTEY LAL RADHEY SHYAM	January 30, 1991
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHAMMAD SHAFI MOHAMMAD NABI	January 30, 1991
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. MOHD SHAFI MOHD NABI	January 30, 1991
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. UNITED MOTOR TRANSPORT SERVICE ASSOCIATION	January 23, 1991
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. IRSHAD ALI	May 3, 1991
ADITYA NARAIN TRIPATHI Vs. UPPAR SHIKSHA NIDESHAK, MADHYAMIK, U. P. ALLAHABAD	May 17, 1991
ADITYA ROTOR SPIN P LTD Vs. U P STATE ELECTRICITY BOARD LUCKNOW	February 22, 1991
ADYA PRASAD PANDEY Vs. STATE OF U.P. AND OTHERS	August 2, 1991
AFSAR ALI AND ANOTHER Vs. ADDL. DISTRICT JUDGE AND OTHERS	January 25, 1991
AFSAR MIAN Vs. LABOUR COURT	July 11, 1991
AFZAL AHMAD Vs. STATE OF U P	July 26, 1991
AGRAWAL K N Vs. COMMISSIONER OF INCOME TAX	January 11, 1991
AHMAD HUSAIN Vs. MANAGING DIRECTOR U P STATE ROAD TRANSPORT CORPN	April 5, 1991
AHSAN Vs. STATE OF U.P.	July 29, 1991
AHSAN ALI Vs. R.M.U.P.S.R.T.C.	December 11, 1991
AJAB NARAIN Vs. STATE OF U P	March 27, 1991
AJAI KUMAR Vs. UNIVERSITY OF ALLAHABAD	August 27, 1991
AJAI KUMAR SINGH AND OTHERS Vs. SECOND ADDL. DISTT. JUDGE, BALLIA AND OTHERS	December 17, 1991
AJAI PRAKASH MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	December 10, 1991
AJAY KAPOOR Vs. PRAMILA KAPOOR	August 13, 1991
AJAY KUMAR Vs. D.S. SINGH WORKS MANAGER	November 20, 1991
AJAY KUMAR BAJPAYEE Vs. KANPUR UNIVERSITY	September 27, 1991
AJIT KUMAR TANDAN Vs. DISTRICT JUDGE	May 9, 1991
AJUDDHI Vs. STATE OF U.P.	March 14, 1991
AKHLESH KUMAR SINGH Vs. VICE	February 20, 1991
ALAMGIR Vs. STATE OF U P	July 12, 1991
Ale Hasan and another Vs. State of U.P.	January 1, 1991
ALGOO RAM 32 AND ORS. Vs. STATE OF U.P. AND ORS.	September 13, 1991
ALL INDIA TELEGRAPH TRAFFIC MINISTERIAL EMPLOYEES UNION Vs. UNION OF INDIA	December 19, 1991
ALLAHABAD MINI TRANSPORT TAXI OWNERS ASSOCIATION Vs. DY. TRANSPORT COMMISSIONER AND OTHERS	December 11, 1991
ALOK NATH TRIPATHI (DR.) AND ORS. Vs. STATE OF U.P. AND ORS.	February 8, 1991
AMAR BAHADUR SINGH Vs. DISTRICT MAGISTRATE JAUNPUR	April 5, 1991
AMAR DEO SINGH Vs. UNION OF INDIA, ADDITIONAL CC	March 26, 1991
AMAR SINGH Vs. U.P. PUBLIC SERVICES TRIBUNAL AND OTHERS	December 5, 1991
AMAR SINGH RATHOR Vs. DISTRICT MAGISTRATE	April 23, 1991
AMBER THEATRE MODINAGAR Vs. COMMISSIONER MEERUT DIVISION	January 9, 1991
AMBIKA PRASAD Vs. STATE OF UTTAR PRADESH	June 7, 1991
AMBIKA PRASAD SINGH Vs. STATE OF U P	July 17, 1991
AMBRIKA YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS	July 22, 1991
AMEER HASAN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL	July 17, 1991
AMRAWATI Vs. STATE	May 8, 1991
AMVIKA PRASAD SINGH Vs. PRESCRIBED AUTHORITY BASTI	December 17, 1991
ANAND Vs. STATE	August 29, 1991
ANAND KUMAR SHARMA Vs. ASST CIT	July 9, 1991
ANAND SWARUP JAGDHARI Vs. U P PUBLIC SERVICE TRIBUNAL	August 27, 1991
ANIL KUMAR Vs. STATE OF U P	November 19, 1991
ANIL KUMAR Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	September 16, 1991
ANIL KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH	March 11, 1991
ANIL KUMAR MISHRA Vs. MADHYAMIK SHIKSHA PARISHAD	January 11, 1991
ANIL KUMAR MISHRA AND ORS. Vs. MADHYAMIK SHIKSHA PARISHAD, U.P.	January 1, 1991
ANITA RANI Vs. RAKESHPAL SINGH	March 15, 1991
Anokhey and others Vs. State of U.P.	March 7, 1991
ANSHU AGARWAL Vs. U.P. HIGHER EDUCATION SERVICE COMMISSION	July 17, 1991
ANUGRAH NARAIN SINGH Vs. STATE OF UTTAR PRADESH	September 20, 1991
ANUPAM GUPTA AND Vs. SECRETARY MEDICAL HEALTH LUCKNOW	August 24, 1991
ANUPAMA JAIN Vs. U P HIGHER EDUCATION SERVICE COMMISSION	August 13, 1991
AQEEL AHMAD Vs. STATE OF U.P.	February 18, 1991
AQIL AHMAD Vs. THE PRESCRIBED AUTHORITY	May 2, 1991
ARCHANA GUPTA Vs. ASHOK KUMAR GUPTA	July 25, 1991
ARIF Vs. II ADDL. CIVIL JUDGE	April 23, 1991
ARJEES WOOL AND FUR INDUSTRIES PVT LTD Vs. ALLAHABAD BANK	April 23, 1991
ARUN KUMAR MISRA Vs. D.D.E. AND ORS.	November 22, 1991
ARUN KUMAR RAI CHAUDHARY Vs. UNION OF INDIA	August 13, 1991
ARUN KUMAR TIWARI Vs. STATE OF U.P.	April 26, 1991
ARVIND KUMAR AGNIHOTRI Vs. U P STATE HANDLOOM CORPORATION LTD	December 7, 1991
ARVIND SHUKLA Vs. COMMISSIONER KANPUR DIVISION	October 22, 1991
ASA RAM Vs. STATE OF UTTAR PRADESH	April 23, 1991
ASHA Vs. STATE OF U P	March 13, 1991
ASHA DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR	April 15, 1991
ASHA RAM SINGH Vs. BOARD OF REVENUE U P	November 26, 1991
ASHA RAM YADAV Vs. DT MAGISTRATE	April 30, 1991
ASHARFI LAL SHAMI Vs. U P STATE ROAD TRANSPORT CORPN	March 4, 1991
ASHOK Vs. DISTRICT MAGISTRATE MEERUT	October 11, 1991
ASHOK KHARE Vs. THE STATE OF U.P. AND OTHERS	April 3, 1991
Ashok Kumar Vs. State of U.P.	February 7, 1991
ASHOK KUMAR Vs. GLAZI LABORATORIES INDIA LTD	December 6, 1991
ASHOK KUMAR Vs. STATE OF U P	March 6, 1991
ASHOK KUMAR Vs. GLAZI LABORATORIES (INDIA) LTD.	December 16, 1991
ASHOK KUMAR ALIAS BHURA Vs. STATE OF UTTAR PRADESH	February 7, 1991
ASHOK KUMAR DIXIT Vs. INCOME TAX OFFICER	August 20, 1991
ASHOK KUMAR RASTOGI Vs. COMMISSIONER OF INCOME TAX	January 18, 1991
ASHOK KUMAR SAHAI Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	March 5, 1991
ASHOK KUMAR TUMBERIA Vs. HARDWAR DEVELOPMENT AUTHORITY HARDWAR	July 1, 1991
Ashok Kumar Tumberia Vs. Hardwar Development Authority, Hardwar, and another	January 7, 1991
ASHRAF ALIAS MOHD SHAH Vs. STATE OF U P	March 15, 1991
ATAL BEHARI SHASTRI Vs. STATE OF U P	November 27, 1991
ATAR SINGH Vs. LOTAN SINGH	April 11, 1991
ATMA PRAKASH Vs. COMMISSIONER OF INCOME TAX	January 23, 1991
AUTO TRADING COMPANY Vs. STATE OF UTTAR PRADESH	August 21, 1991
AVADESH KUMAR UPADHYAY Vs. COMMISSIONER OF INCOME TAX	October 10, 1991
AYODHYA PRASAD PANDEY Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL TEXTILE CORPORATION U P LTD	October 29, 1991
AZMATULLAH Vs. THE SPECIAL JUDGE, BIJNOR AND OTHERS	January 24, 1991
B S BHATNAGAR Vs. AGARWAL INVESTMENT COMPANY	November 13, 1991
B S BHATNAGAR Vs. AGARWAL INVESTMENT COMPANY	November 23, 1991
BABOO RAM Vs. STATE OF U P	April 8, 1991
BABU KHAN Vs. STATE OF UTTAR PRADESH	November 27, 1991
BABU LAL Vs. III ADDITIONAL DISTRICT JUDGE AND ORS.	December 5, 1991
BABU RAM Vs. STATE OF UTTAR PRADESH	December 9, 1991
BABU TEWARI ALIAS GOVIND Vs. STATE OF U P	April 19, 1991
BABUA RAM Vs. STATE OF UTTAR PRADESH	October 24, 1991
BACHAI LAL Vs. U.P.S.R.T.C., ALLAHABAD AND OTHERS	August 8, 1991
BACHCHAN Vs. STATE OF U P	March 14, 1991
BACHCHAN LAL GUPTA Vs. IVTH ADDITIONAL CIVIL JUDGE, KANPUR	March 27, 1991
BACHCHU PRASAD PAL Vs. DY. DIRECTOR OF EDUCATION	May 17, 1991
BACHI RAM Vs. SWAMI SANTOSHA NANDJI	April 30, 1991
BAIJ NATH RAI Vs. STATE OF U.P. AND ORS.	July 31, 1991
BAJRANG BAHADUR SINGH Vs. STATE OF U P	September 27, 1991
BAJRANG OIL COMPANY Vs. STATE OF U.P.	April 8, 1991
BAKRIDI Vs. STATE OF U P	March 19, 1991
BAL GOVIND DUBEY Vs. SUPERINTENDENT OF POST OFFICES AND ORS.	December 17, 1991
BAL KRISHNA Vs. DISTRICT SESSIONS JUDGE JALAUN	April 4, 1991
BAL KRISHNA Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI	February 19, 1991
BAL KRISHNA GULATI Vs. STATE OF U.P. AND OTHERS	August 29, 1991
BAL RAM SINGH AND OTHERS Vs. DEORAJ SINGH AND OTHERS	March 12, 1991
BALAK RAM SHUKLA Vs. IIND UPPER CIVIL JUDGE	August 1, 1991
BALBIR SINGH DEAD Vs. STATE	March 15, 1991
BALDEO PRASAD SITA RAM Vs. STATE OF UTTAR PRADESH	October 8, 1991
BALDEO RAM SALIG RAM LIMITED Vs. INCOME TAX OFFICER	January 7, 1991
BALGAR Vs. PRINCIPAL, G.S.V.M. MEDICAL COLLEGE, KANPUR AND ANOTHER	August 14, 1991
BALRAM Vs. STATE OF U P	January 10, 1991
BANJARA SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD	October 29, 1991
BANS GOPAL MISRA Vs. KULPATI SAMPURNANAND SANSKRIT VISHWAVIDYALAYA	April 23, 1991
BANSAL K M Vs. COMMISSIONER OF INCOME TAX	March 27, 1991
BANWARI Vs. STATE OF U P	April 11, 1991
BANWARI LAL Vs. RAJWARI	July 9, 1991
BAR ASSOCIATION Vs. STATE OF UTTAR PRADESH	October 10, 1991
BARSHA ARORA Vs. SATISH KUMAR ARORA	May 7, 1991
BASHIR AHMAD Vs. IIIRD ADDITIONAL DISTRICT JUDGE BASTI	August 9, 1991
BECHU LAL Vs. LABOUR COURT	July 17, 1991
BEHARI LAL Vs. STATE OF U P	March 4, 1991
BEHARI LAL AGARWAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	January 31, 1991
BELAL IBNE MOHD. SIDDIQUI AND OTHER Vs. CHIEF ENGINEER, RURAL ENGINEERING SERVICES, U. P. LUCKNOW AND OTHERS	October 23, 1991
BENARAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	July 26, 1991
BENERAS STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	September 19, 1991
BENI MADHAV SINGH AND OTHERS Vs. THE DISTT. INSPECTOR OF SCHOOLS AND ANOTHER	March 7, 1991
BHAGAT SINGH Vs. STATE	February 20, 1991
BHAGWANDAS ACHCHARDEO Vs. COMMISSIONER OF INCOME TAX	February 4, 1991
BHAGWAT DAYAL Vs. STATE OF UTTAR PRADESH	April 25, 1991
BHAGWAT PRASAD Vs. JITENDRA NARAIN	April 29, 1991
BHAGWAT SARAN RASTOGI Vs. U P STATE ROAD TRANSPORT CORPORATION	November 12, 1991
BHAGWATI PRASAD PALIWAL Vs. TOWN AREA COMMITTEE	July 31, 1991
BHAIRAB DUTT Vs. DISTRICT JUDGE AND ORS	December 5, 1991
BHAIYA LAL Vs. STATE OF U P	November 28, 1991
BHANU PRATAP Vs. STATE	March 12, 1991
BHANUMATI Vs. STATE OF U.P.	May 7, 1991
BHARAT PALACE Vs. STATE OF U.P. ANOTHERS	January 7, 1991
BHARAT SINGH Vs. STATE OF U P	March 8, 1991
BHARAT TRADERS Vs. UNION OF INDIA UOI	July 15, 1991
BHAV NATH UPADHYAY Vs. STATE OF UTTAR PRADESH	January 29, 1991
BHOLA RAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	April 9, 1991
BHOO DEV AND OTHERS Vs. STATE OF U.P.	November 15, 1991
BHOOP SINGH Vs. STATE OF U.P.	May 8, 1991
BHOORA SINGH Vs. STATE OF UTTAR PRADESH	July 12, 1991
BHOORE MAL NAND KISHORE Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	January 17, 1991
BHORIK Vs. DEPUTY DIRECTOR OF CONSOLIDATION UTTAR PRADESH LUCKNOW	December 20, 1991
BHULOTAN Vs. STATE OF UTTAR PRADESH	February 8, 1991
BHUVNESH CHANDRA AGARWAL Vs. III ADDL. DISTRICT JUDGE, MORADABAD AND ANOTHER	February 20, 1991
BIHARI LAL Vs. BRAHMA SINGH	February 19, 1991
BILAL AHMAD SHERWANI AND KISHORI LAL Vs. STATE OF UTTAR PRADESH	December 13, 1991
BINA DEVI PANDEY Vs. II ADDITIONAL DISTRICT JUDGE BALLIA	October 3, 1991
BIR SINGH RAWAT Vs. VIRENDRA KUMAR	July 25, 1991
BIRENDRA BAHADUR SINGH Vs. STATE OF U P	September 17, 1991
BIRENDRA KUMAR RAI Vs. UNION OF INDIA	May 16, 1991
BIRJU AND OTHERS Vs. THE CIVIL JUDGE, DEORIA AND OTHERS	February 8, 1991
BRAHM DUTT SHARMA Vs. STATE OF UTTAR PRADESH	December 18, 1991
BRAHMANAND RAI Vs. STATE OF UTTAR PRADESH	January 30, 1991
BRAMHANAND SINGH Vs. STATE OF U P	March 27, 1991
BRIJ BIHARI MISHRA Vs. VIJAI SHANKER MISHRA	March 7, 1991
BRIJ KISHORE Vs. MAHESH CHANDRA VARSHNEY	February 25, 1991
BRIJ MOHAN GULAHATI Vs. CONSOLIDATION COMMISSIONER AND ORS.	November 28, 1991
BRIJ MOHAN POKHRIYAL Vs. CHAIRMAN/CHIEF EXECUTIVE OFFICER, NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	December 10, 1991
BRIJ MOHAN SHARMA Vs. RAM RATI	April 30, 1991
BRIJENDRA BAHADUR SINGH Vs. DISTRICT MAGISTRATE, GONDA AND OTHERS	May 30, 1991
BRIJENDRA KUMAR CHAUDHARI Vs. STATE TRANSPORT AUTHORITY U P LUCKNOW	May 30, 1991
BRIJENDRA KUMAR SHARMA Vs. RAJENDRA KUMAR SHARMA	May 2, 1991
BRIJENDRA KUMAR SHUKLA Vs. C.K. SHARMA	March 6, 1991
BRIJESHWAR DAYAL VERMA Vs. STATE OF UTTAR PRADESH	September 3, 1991
BRINDA BAN MOURIA Vs. STATE OF U P	April 16, 1991
BULLAR Vs. RAM KARAN	September 24, 1991
BUNDELKHAND MINERALS AND ALKALI PVT. LTD. Vs. STATE OF U.P.	May 17, 1991
CAPTAIN DUSHYANT SOMAL Vs. GOVERNOR RESERVE BANK OF INDIA	August 28, 1991
CAPTAIN MIRZA MANZAR BAIG Vs. U.P. PUBLIC SERVICE COMMISSION AND ANOTHER	September 27, 1991
CASMIRO ELECTRIO D SILVA Vs. UNION OF INDIA FOR CUSTOM OFFICER ONAULI	October 23, 1991
CAWNPORE CHEMICAL WORKS P LTD Vs. COMMISSIONER OF INCOME TAX	May 21, 1991
CAWNPORE CHEMICAL WORKS PRIVATE LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX	May 9, 1991
CAWNPORE CHEMICAL WORKS PVT LTD Vs. COMMISSIONER OF INCOME-TAX	April 2, 1991
CAWNPORE SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 16, 1991
CAWNPORE SUGAR WORKS LIMITED Vs. UNION OF INDIA, ACCE	July 15, 1991
CHAIRMAN KRISHI UTPADAN MANDI SAMITI Vs. LABOUR COURT	December 6, 1991
CHAMANI DEVI Vs. SHANKAR	July 30, 1991
CHAMANO DEVI Vs. SHANKAR	July 30, 1991
CHAMPO CARPETS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	May 19, 1991
Chandra Bhusan Singh Vs. State of U.P	January 22, 1991
CHANDRA KANTI SINGH Vs. UNIVERSITY OF KANPUR	September 26, 1991
CHANDRA MOHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	January 19, 1991
CHANDRA PAL Vs. STATE OF U P	March 15, 1991
CHANDRA PRAKASH Vs. STATE OF UTTAR PRADESH	November 1, 1991
CHANDRA SHEKHAR PRASAD CHATURVEDI Vs. STATE OF U P	March 13, 1991
CHANDRABHAN Vs. SHYAM LAL	September 25, 1991
CHANDRABHAN SINGH Vs. DISTRICT INSPECTOR SCHOOLS BIJNOR	December 4, 1991
CHANDRABHAN SINGH Vs. BOARD OF HIGH SCHOOL U.P.	September 13, 1991
CHANDRAMA SINGH Vs. MANAGING DIRECTOR, U.P. COOPERATIVE UNION, LUCKNOW	May 16, 1991
CHANDRAPAL Vs. HARPYARI	April 8, 1991
CHANDRAPAL Vs. STATE OF UTTAR PRADESH	March 6, 1991
CHANDRIKA MISHRA Vs. STATE OF UTTAR PRADESH	December 20, 1991
CHANDRIKA PRASAD SRIVASTAVA Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD	March 19, 1991
CHATRA PAL Vs. SECRETARY, MADHYAMIK SHIKSHA PARISHAD, U. P. ALLAHABAD	January 19, 1991
CHEDI Vs. STATE OR UTTAR PRADESH	February 6, 1991
Chhabinath Vs. State of U.P	April 1, 1991
CHHANGA LAL Vs. HIGH COURT OF JUDICATURE THROUGH REGISTRAR AND ANR.	October 29, 1991
CHHATERPAL SINGH Vs. DIVISIONAL FOREST OFFICER	May 14, 1991
CHHEDI Vs. STATE OF UTTAR PRADESH	April 9, 1991
Chhote Vs. State of U.P.	January 11, 1991
CHHOTEY LAL PRASAD Vs. STATE OF U.P.	May 7, 1991
CHITARMAL OIL CO Vs. STATE	April 2, 1991
CHOUDHARY JITENDRA Vs. STATE OF U P	March 25, 1991
CHURK CEMENT MAZDOOR SANGH CHURK Vs. STATE OF UTTAR PRADESH	July 22, 1991
CO OP CANE DEVELOPMENT SOC LTD Vs. PRESIDENT OFFICER LABOUR COURT	August 14, 1991
COLLECTOR OF CENTRAL EXCISE Vs. REWA SUGAR WORKS	August 9, 1991
COMMISSIONER OF GIFT TAX Vs. OM PRAKASH	August 5, 1991
COMMISSIONER OF INCOME Vs. DHARAM PAL SINGH	March 8, 1991
COMMISSIONER OF INCOME TAX Vs. KAMALA TOWN TRUST	July 10, 1991
COMMISSIONER OF INCOME TAX Vs. KOTHIWALA COLD STORAGE	October 24, 1991
COMMISSIONER OF INCOME TAX Vs. ASHOK IRON AND STEEL ROLLING MILL	December 11, 1991
COMMISSIONER OF INCOME TAX Vs. GAYATRI DEVI SMT	October 28, 1991
COMMISSIONER OF INCOME TAX Vs. KESHAV FRUIT MART	November 25, 1991
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN DASS BHASIN	November 15, 1991
COMMISSIONER OF INCOME TAX Vs. MAHABIR SUGAR MILLS P LIMITED	March 13, 1991
COMMISSIONER OF INCOME TAX Vs. BAR COUNCIL OF UTTAR PRADESH	March 17, 1991
COMMISSIONER OF INCOME TAX Vs. U P STATE WAREHOUSING CORPORATION	March 28, 1991
COMMISSIONER OF INCOME TAX Vs. KANODIA D P	April 2, 1991
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD MILLING CO PRIVATE LIMITED	April 2, 1991
COMMISSIONER OF INCOME TAX Vs. SHASI KUMAR AGRAWAL	April 4, 1991
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD AYYUB AND SONS AGENCY	May 14, 1991
COMMISSIONER OF INCOME TAX Vs. ADHYAPAK PRAKESHAN MANDIR	July 6, 1991
COMMISSIONER OF INCOME TAX Vs. WAZIR CHAND AND COMPANY PRIVATE LIMITED	May 14, 1991
COMMISSIONER OF INCOME TAX Vs. SHANKER COLD STORAGE	April 19, 1991
COMMISSIONER OF INCOME TAX Vs. HOTEL AJAI	April 19, 1991
COMMISSIONER OF INCOME TAX Vs. FAKIR CHAND HAZARI LAL	April 19, 1991
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN AND SONS	April 19, 1991
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING MILLS COMPANY LIMITED	April 22, 1991
COMMISSIONER OF INCOME TAX Vs. LAKSHMI FINANCE AND GENERAL TRADING CO	May 4, 1991
COMMISSIONER OF INCOME TAX Vs. JAMUNA DEVI	May 4, 1991
COMMISSIONER OF INCOME TAX Vs. RADHEY SHYAM SHYAM SUNDER JAISWAL	April 26, 1991
COMMISSIONER OF INCOME TAX Vs. EXPANDED METAL MANUFACTURERS	February 7, 1991
COMMISSIONER OF INCOME TAX Vs. RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED	January 31, 1991
COMMISSIONER OF INCOME TAX Vs. SHARMA K N	January 31, 1991
COMMISSIONER OF INCOME TAX Vs. PORWAL AND CO	March 6, 1991
COMMISSIONER OF INCOME TAX Vs. LOHIA MACHINES PRIVATE LIMITED	March 6, 1991
COMMISSIONER OF INCOME TAX Vs. TIKA RAM AND SONS P LIMITED	March 6, 1991
COMMISSIONER OF INCOME TAX Vs. SARAYA SUGAR MILLS P LIMITED	March 7, 1991
COMMISSIONER OF INCOME TAX Vs. RAM AGYA SHYAM NARAIN	March 6, 1991
COMMISSIONER OF INCOME TAX Vs. LAXMIPAT SINGHANIA	March 11, 1991
COMMISSIONER OF INCOME TAX Vs. MOOL CHAND SHARBATI DEVI HOSPITAL TRUST	March 8, 1991
COMMISSIONER OF INCOME TAX Vs. GULAB CHAND	March 4, 1991
COMMISSIONER OF INCOME TAX Vs. MADHO LAL SU LAL	January 30, 1991
COMMISSIONER OF INCOME TAX Vs. KIRAN FAMILY TRUST	January 23, 1991
COMMISSIONER OF INCOME TAX Vs. SARIKA SAREE HOUSE	January 23, 1991
COMMISSIONER OF INCOME TAX Vs. GRAND HOTEL	January 23, 1991
COMMISSIONER OF INCOME TAX Vs. PANKAJ GUPTA	January 9, 1991
COMMISSIONER OF INCOME TAX Vs. GOVIND PRASAD PURSHOTAM DASS	January 10, 1991
COMMISSIONER OF INCOME TAX Vs. INDRAMANI DEVI SINGHANIA SMT	January 10, 1991
COMMISSIONER OF INCOME TAX Vs. SHYAM LAL SURENDRA KUMAR	January 7, 1991
COMMISSIONER OF INCOME TAX Vs. NEPANI BIRI COMPANY TRUST	January 4, 1991
COMMISSIONER OF INCOME TAX Vs. RAM NARAIN PRATAP NARAIN	January 9, 1991
COMMISSIONER OF INCOME TAX Vs. HABIBULLAH M	January 9, 1991
COMMISSIONER OF INCOME TAX Vs. AGARWAL K N	January 8, 1991
COMMISSIONER OF INCOME TAX Vs. HIMALAYA COLD STORAGE AND IRON INDUSTRIES	January 8, 1991
COMMISSIONER OF INCOME-TAX Vs. K N AGARWAL	January 8, 1991
COMMISSIONER OF INCOME-TAX Vs. M HABIBULLAH	January 9, 1991
COMMISSIONER OF INCOME-TAX Vs. SWARAN JYOTI	January 11, 1991
COMMISSIONER OF INCOME-TAX Vs. HERO DEVI TANDON	January 23, 1991
COMMISSIONER OF INCOME-TAX Vs. BALDEO RAM SALIG RAM PVT LTD	January 25, 1991
COMMISSIONER OF INCOME-TAX Vs. K N SHARMA	January 31, 1991
COMMISSIONER OF INCOME-TAX Vs. RAM NARAIN SHIVJI RAM	January 31, 1991
COMMISSIONER OF INCOME-TAX Vs. MORADABAD GUN HOUSE	January 31, 1991
COMMISSIONER OF INCOME-TAX Vs. PEHLAJ RAI DARYANMAL	March 5, 1991
COMMISSIONER OF INCOME-TAX Vs. RAGHUBIR DAYAL JAI PRAKASH	January 31, 1991
COMMISSIONER OF INCOME-TAX Vs. PANCHAITI AKHARA NIRMAL	January 31, 1991
COMMISSIONER OF INCOME-TAX Vs. PRAKASH AND COMPANY	January 30, 1991
COMMISSIONER OF INCOME-TAX Vs. KAY CHARAN PVT LTD	February 15, 1991
COMMISSIONER OF INCOME-TAX Vs. SUKH LAL ICE COLD STORAGE CO	April 29, 1991
COMMISSIONER OF INCOME-TAX Vs. SANGEETA AGARWAL	April 22, 1991
COMMISSIONER OF INCOME-TAX Vs. BHUWANESHWAR SINGH AND RAJA RAM JAISWAL	April 19, 1991
COMMISSIONER OF INCOME-TAX Vs. SYNTEX FABRICS LTD	April 19, 1991
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN PIPE UDYOG LTD	May 14, 1991
COMMISSIONER OF INCOME-TAX Vs. METAL GOODS MANUFACTURING CO PVT LTD	May 4, 1991
COMMISSIONER OF INCOME-TAX Vs. MOHD AYYUB AND SONS AGENCY	May 14, 1991
COMMISSIONER OF INCOME-TAX Vs. SHAHSI KUMAR AGRAWAL	April 4, 1991
COMMISSIONER OF INCOME-TAX Vs. RAJA RAM JAISWAL	April 4, 1991
COMMISSIONER OF INCOME-TAX Vs. ANWAR AHMAD SHAMSHI	April 4, 1991
COMMISSIONER OF INCOME-TAX Vs. KSHMA TANDON	March 27, 1991
COMMISSIONER OF INCOME-TAX Vs. D P KANODIA	April 2, 1991
COMMISSIONER OF INCOME-TAX Vs. MOTILAL PADAMPAT SUGAR MILLS P LTD	April 5, 1991
COMMISSIONER OF INCOME-TAX Vs. J K CHARITABLE TRUST	April 9, 1991
COMMISSIONER OF INCOME-TAX Vs. UTTAR PRADESH FINANCIAL CORPORATION	March 14, 1991
COMMISSIONER OF INCOME-TAX Vs. LAXMI PAT SINGHANIA	March 11, 1991
COMMISSIONER OF INCOME-TAX Vs. S B SUGAR MILLS	March 26, 1991
COMMISSIONER OF INCOME-TAX Vs. BANARA UDYOG P LTD	March 27, 1991
COMMISSIONER OF INCOME-TAX Vs. NARENDRA AGENCIES	October 30, 1991
COMMISSIONER OF INCOME-TAX Vs. HARI CHAND AND LAKHPAT SINGH	October 10, 1991
COMMISSIONER OF INCOME-TAX Vs. DEVELOPMENT TRUST PVT LTD	September 4, 1991
COMMISSIONER OF INCOME-TAX Vs. KAMLA TOWN TRUST	July 10, 1991
COMMISSIONER OF INCOME-TAX Vs. URMILA DEVI AND PADMA GOEL	August 5, 1991
COMMISSIONER OF INCOME-TAX Vs. HARI OM AGARWAL	August 5, 1991
COMMISSIONER OF INCOME-TAXNANDLAL COLD STORAGE Vs. NANDLAL COLD STORAGE AND KOTIWAL COLD STORAGECOMMISSIONER OF INCOME-TAX	October 24, 1991
COMMISSIONER OF SALES TAX Vs. SHUKLA TRANSPORT BRANCH	May 8, 1991
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PRAKASH CHAND	January 29, 1991
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PRAKASH CHAND JAIN AND SONS	January 18, 1991
COMMISSIONER OF WEALTH TAX Vs. SHERVANI CHARITABLE TRUST	January 7, 1991
COMMISSIONER OF WEALTH TAX Vs. HARI KISHAN	January 31, 1991
COMMISSIONER OF WEALTH TAX Vs. RAHMAN H DR	February 7, 1991
COMMISSIONER OF WEALTH TAX Vs. JAGPHOOL NARAIN	February 5, 1991
COMMISSIONER OF WEALTH TAX Vs. PRAG NATH	March 13, 1991
COMMISSIONER OF WEALTH TAX Vs. CHINTAMANI	September 10, 1991
COMMISSIONER OF WEALTH TAX Vs. GAJU	November 14, 1991
COMMISSIONER OF WEALTH-TAX Vs. SRI CHINTAMANI	September 10, 1991
COMMISSIONER OF WEALTH-TAX Vs. HEMANTPAT SINGHANIA	May 4, 1991
COMMISSIONER OF WEALTH-TAX Vs. JANKI KISHORI DEVI	May 3, 1991
COMMISSIONER OF WEALTH-TAX Vs. VIJAIPAT SINGHANIA INDIVIDUAL AND VEENA DEVI SINGHANIA INDIVIDUAL	February 7, 1991
COMMISSIONER OF WEALTH-TAX Vs. H RAHMAN	February 7, 1991
COMMISSIONER OF WEALTH-TAX Vs. JETHA NAND	February 7, 1991
COMMISSIONER OF WEALTH-TAX Vs. TIKAM CHAND AGRAWAL	February 5, 1991
COMMISSIONER OF WEALTH-TAX Vs. RANI RAJENDRA KUMARI BA	February 19, 1991
COMMISSIONER OF WEALTHTAX Vs. GAUR HARI SINGHANIA	March 11, 1991
COMMISSIONER SALES TAX U P LUCKNOW Vs. DUNLOP INDIA LIMITED	October 5, 1991
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. INDIAN FARMERS FERTILIZERS CO-OPERATIVE LIMITED	September 10, 1991
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. HAJU MOHD NASIR HAFIZ MOHD YASIN	September 11, 1991
COMMITTE OF MANAGEMENT SRI KRISHNA MERCHANT ASSOCIATION INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOL NAINITAL	October 11, 1991
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR	September 13, 1991
COMMITTEE OF MANAGEMENT INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION	December 11, 1991
COMMITTEE OF MANAGEMENT JAIN VIDYA MANDIR INTER COLLEGE Vs. MANU DUTT SHARMA	December 9, 1991
COMMITTEE OF MANAGEMENT JANTA RASHTRIYA VIDYALAYA Vs. DISTRICT BASIC EDUCATION OFFICER	November 14, 1991
COMMITTEE OF MANAGEMENT MADHVANAND INTER COLLEGE, KASELA, DISTRICT ETAH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, ETAH AND ANOTHER	May 16, 1991
COMMITTEE OF MANAGEMENT MAHAMANA MADAN MOHAN MALVIYA SANSKRIT MAHAVIDYALAYA Vs. VICE CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA	September 24, 1991
COMMITTEE OF MANAGEMENT OF SHRI M.G. SMARAK INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.	October 30, 1991
COMMITTEE OF MANAGEMENT R P DEGREE COLLEGE Vs. STATE OF U P	September 10, 1991
COMMITTEE OF MANAGEMENT SARVODAYA INTERMEDIATE COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAHR	April 2, 1991
COMMITTEE OF MANAGEMENT SHRI KRISHNA INTER COLLEGE Vs. DISTRICTINSPECTOR OF SCHOOLS GHAZIABAD	January 17, 1991
COMMITTEE OF MANAGEMENT SHRI KRISHNA JAJU KANYA INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT REGION	February 20, 1991
COMMITTEE OF MANAGEMENT, BALWANT VIDYAPITH RURAL INSTITUTE, AGRA AND ANOTHER Vs. CHANCELLOR AGRA UNIVERSITY AND OTHERS	September 9, 1991
COMMITTEE OF MANAGEMENT, INDRA GANDHI INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS	December 17, 1991
COMMITTEE OF MANAGEMENT, KRISHAK INTERMEDIATE COLLEGE AND ANOTHER Vs. DIRECTOR OF EDUCATION AND OTHERS	January 31, 1991
COMMITTEE OF MANAGEMENT, SHAKUNTALA KANYA INTER COLLEGE Vs. THE REGIONAL INSPECTRESS OF GIRLS SCHOOL	May 15, 1991
CONTROLLER OF ESTATE DUTY Vs. SHEO RATTAN LAL MISRA SRI	September 4, 1991
DAMYANTI DEVI Vs. YOGENDRA KUMAR SINGH	November 18, 1991
DAMYANTI DEVI Vs. RAJESH KUMAR SRIVASTAVA	January 30, 1991
DARSHAN LAL Vs. THE PRESCRIBED AUTHORITY	May 9, 1991
DATTAREY KHANWALKAR Vs. SHANTI DEVI	December 5, 1991
DAULAT RAM SHARMA Vs. UNION OF INDIA	July 17, 1991
DAYA SHANKER DUBEY Vs. SUBHAS KUMAR	August 29, 1991
DEBI DIN Vs. STATE OF UTTAR PRADESH	September 4, 1991
DEBRU Vs. STATE OF U.P.	March 14, 1991
DEEP MALA SHARMA Vs. MAHESH SHARMA	November 28, 1991
DELHI IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA	March 8, 1991
DEO NATH SINGH Vs. STATE OF U P	May 8, 1991
DEONATH SINGH YADAV Vs. STATE OF U.P.	April 2, 1991
DEV PAL SINGH Vs. VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL	September 26, 1991
DEV PAL SINGH Vs. VICE-CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL	June 29, 1991
DEVENDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH	August 27, 1991
DEVENDRA GUPTA Vs. STATE OF UTTAR PRADESH	November 16, 1991
DEVENDRA NARAIN TIWARI Vs. UPPER SHIKSHA NIDESHAK (MADHYAMIK) SHIKSHA NIDESHALAYA AND OTHERS	March 25, 1991
DEVENDRA SINGH AND ANR. Vs. ABDUL SALEEM AND ORS.	July 29, 1991
DEVESH CHANDRA GUPTA Vs. DINA NATH	October 11, 1991
DEVESH MAURYA Vs. PRINCIPAL M L MEDICAL COLLEGE	March 14, 1991
DEVESH MISHRA Vs. STATE OF UTTAR PRADESH	August 28, 1991
DEVI CHARAN Vs. STATE OF U P	November 15, 1991
DEVI LAL SHAH Vs. UNION OF INDIA UOI	January 31, 1991
DEVI SINGH Vs. BOARD OF REVENUE U P	January 10, 1991
DEWA Vs. STATE OF U P	July 16, 1991
DHAMPUR SUGAR MILLS LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	January 4, 1991
DHAN PAL Vs. STATE OF U P	September 5, 1991
DHAN RAJ Vs. STATE OF U.P.	February 25, 1991
DHANESH Vs. STATE OF U P	January 2, 1991
DHANPATI Vs. STATE OF U P	December 10, 1991
DHARAM DASS DUTTA Vs. VIII ADDITIONAL DISTT JUDGE VARANASI	October 31, 1991
DHARAM PAL YADAV Vs. UNION OF INDIA	December 20, 1991
DHARAM PAL YADAV Vs. STATE OF U P	October 1, 1991
DHARAMVIR KASHWAHA Vs. STATE OF U P	July 17, 1991
DHARAMVIR SINGH RANA Vs. DIRECTOR OF EDUCATION	August 24, 1991
DHARMENDRA SINGH Vs. SUBHADRA KUMARL CHAUHAN	May 15, 1991
DILIP KUMAR Vs. SPECIAL JUDGE BARABANKI	July 16, 1991
DILIP KUMAR DAS Vs. STATE	January 9, 1991
DIN DAYAL Vs. STATE OF U.P.	March 14, 1991
DINA NATH Vs. USHA DEVI	July 26, 1991
DINESH CHANDRA KANSAL Vs. THE STATE OF U.P. & ORS.	March 8, 1991
DINESH KUMAR MISRA Vs. STATE OF U P	July 22, 1991
DINESH KUMAR MITTAL Vs. INCOME TAX OFFICER	March 11, 1991
DINESH MOHAN Vs. INCOME-TAX OFFICER	March 21, 1991
DINSHAW SOHRAB GUNDEVIA Vs. STATE OF U.P. AND OTHERS	May 1, 1991
DISTRICT CO-OPERATIVE BANK LTD Vs. ZILA PARISHAD	January 11, 1991
DIWAN SINGH Vs. STATE OF U P	March 28, 1991
DOODH NATH Vs. SPECIAL/ADDITIONAL DISTRICT JUDGE, AZAMGARH AND OTHERS	January 31, 1991
DR. (SMT.) DAYA BHARGAVA AND ANR. Vs. VIITH ADDL. DISTT. JUDGE AND ORS.	September 9, 1991
DR. D.K. AGGARWAL Vs. THE U.P. PUBLIC SERVICE COMMISSION AND ANR.	April 15, 1991
DR. DHARMENDRA KUMAR GUPTA Vs. STATE OF U.P. AND OTHERS	May 28, 1991
DR. PUSHPA GURNANI AND ANOTHER Vs. PRINCIPAL, G.S.V.M. MEDICAL COLLEGE, KANPUR AND ANOTHER	September 13, 1991
DR. S.P. LAL Vs. STATE OF UTTAR PRADESH	September 18, 1991
DULL Vs. STATE OF U P	January 22, 1991
DURGA VIJAI SINGH Vs. SPECIAL JUDGE ARTHIK APARADH	February 19, 1991
DWARIKA PRASAD Vs. STATE	March 28, 1991
EAST INDIA RUBBER WORKS PVT. LTD., KANPUR Vs. STATE OF U.P. AND OTHERS	August 14, 1991
ELGIN MILLS COMPANY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	July 8, 1991
ELGIN MILLS COMPANY LIMITED Vs. COLLECTOR, CENTRAL EXCISE	March 12, 1991
ESTER INDUSTRIES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	February 13, 1991
FAIZABAD DISTILLERS PVT LTD Vs. SALIM TAILOR	October 30, 1991
FAIZULLAH PEER Vs. UNION OF INDIA	April 22, 1991
FAZALUR RAHMAN Vs. STATE OF UTTAR PRADESH	December 10, 1991
FEROOZ JEHAN Vs. TRANSPORT COMMISSIONER UTTAR PRADESH	August 2, 1991
FOOD CORPORATION OF INDIA Vs. LABOUR COURT STATE AGRA	September 26, 1991
FRIEND BRICKS INDUSTRY Vs. COMMISSIONER SALES TAX	January 18, 1991
GAJENDRA SINGH Vs. ADMINISTRATOR U P COOPERATIVE PROCESSING AND COLD STORAGE FEDERATION LTD	February 15, 1991
GAJRAJ SINGH Vs. DISTRICT MAGISTRATE, ETAH AND OTHERS	December 6, 1991
GANESHI RAI Vs. FIRST ADDITIONAL DISTRICT JUDGE GHAZIPUR	August 6, 1991
GANGA CHARAN Vs. RAJENDRA KUMAR AND OTHERS	May 13, 1991
GANGA SARAN Vs. CIVIL JUDGE HAPUR GHAZIABAD	January 25, 1991
GAON SABHA TUJA Vs. SUB DIVISIONAL OFFICER KHAGA	September 18, 1991
GARG ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX	November 15, 1991
GAURI BALA DUTTA Vs. III RD ADDL CIVIL JUDGE VARANASI	February 21, 1991
GAURI SHANKER BANSAL Vs. THE PRESCRIBED AUTHORITY, FIROZABAD AND OTHERS	March 20, 1991
GAURI SHANKER DWIVEDI Vs. AUTHORISED CONTROLLER AND OTHER	September 24, 1991
GAURI SHANKER PRASAD Vs. ASSISTANT REGISTRAR COOPERATIVE SOCIETIES	February 7, 1991
GAYATRI DEVI Vs. ADDITIONAL DISTRICT JUDGE	December 16, 1991
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. UNION OF INDIA	February 14, 1991
GEEP INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA UOI	February 8, 1991
GEETA VERMA Vs. SECY BOARD OF H S AND I EDUCATION ALLAHABAD	August 30, 1991
GHANANAND Vs. INDUSTRIAL TRIBUNAL (IV) U.P. LUCKNOW AND OTHERS	March 21, 1991
GHANASHYAM DASS GUPTA Vs. SUB DIVISINAL MAGISTRATE	February 18, 1991
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD Vs. SRI DULL CHAND	March 5, 1991
GHAZIABAD DEVELOPMENT AUTHORITY, GHAZIABAD Vs. STATE OF U. P. AND OTHERS	July 15, 1991
GHURAHOO SHAH Vs. STATE OF U.P.	April 1, 1991
GIRDHARI Vs. COMMISSIONER OF INCOME TAX	May 27, 1991
GIRISH CHAND SHARMA Vs. DISTRICT MAGISTRATE ALIGARH	November 12, 1991
GIRISH CHANDRA Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE, FARRUKHABAD AND OTHERS	March 26, 1991
GIRISH CHANDRA SRIVASTAVA AND OTHER Vs. STATE OF U.P. AND ANOTHER	August 21, 1991
GIRJA SHANKER Vs. STATE OF U P	April 1, 1991
GOPAL Vs. SHAKUNTALA DEVI	January 1, 1991
GOPAL DAS SAHU AND ANOTHER Vs. STATE OF U.P. AND OTHERS	April 15, 1991
GOPAL KISHORE VERMA Vs. STATE OF U P	January 28, 1991
GOPAL KRISHNA SINGHANIA INDIVIDUAL Vs. COMMISSIONER OF INCOME TAX	March 11, 1991
GOPAL PRASAD Vs. STATE OF UTTAR PRADESH	May 6, 1991
GOPAL PRASAD MATHURIA Vs. ANGOORI DEVI	May 14, 1991
GOPAL TEWARI Vs. DISTRICT PANCHAYAT RAJ OFFICER, DEORIA AND OTHERS	March 25, 1991
GOPINATH SRIVASTAVA Vs. THE STATE OF U.P. AND ANOTHER	May 1, 1991
GORAKHPUR DEVELOPMENT AUTHORITY GORAKHPUR Vs. DISTRICT JUDGE GORAKHPUR	January 11, 1991
GOVERDHAN SINGH Vs. BOARD OF REVENUE U P	November 26, 1991
GOVERNING COUNCIL OF KAYASTHA PATHSHALA PRAYAG Vs. RAM CHANDRA SRIVASTAVA	May 2, 1991
GOVIND HARI SINGHANIA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	March 19, 1991
GOVIND LAXMAN SOLAPURKAR Vs. DATTATRAYA DAMODAR KELKAR	February 13, 1991
GOVIND PRASAD KESARI Vs. RANI SINGH AND OTHERS	October 28, 1991
GOWARDHAN Vs. STATE OF U P	January 11, 1991
GRAMIN CHARM UTPADAN SAHKARI SAMITI LIMITED Vs. ZILA PARISHAD ETAWAH	April 5, 1991
GULISTAN Vs. SABIR AND OTHER	February 8, 1991
GUPTA R D DR Vs. COMMISSIONER OF INCOME TAX	August 5, 1991
GURU CHARAN SINGH Vs. STATE OF U P	July 24, 1991
GURU MURAI Vs. STATE OF U.P.	December 25, 1991
GYAN PRAKASH CHAURASIA Vs. BANS NARAIN RAI	April 29, 1991
GYAN SINGH Vs. KANPUR DEVELOPMENT AUTHORITY	May 1, 1991
HAFEEZ Vs. STATE OF U P	November 22, 1991
HAJI MOHD WASIM Vs. STATE OF UTTAR PRADESH	February 8, 1991
Hakeem Vs. State of U.P.	March 28, 1991
HANUMAN PRASAD Vs. III ADDITIONAL DISTRICT JUDGE GORAKHPUR	February 25, 1991
HAR BUX PATHAK Vs. STATE OF U.P.	November 11, 1991
HAR GOVIND Vs. ADDITIONAL DISTRICT MAGISTRATE	August 23, 1991
HAR GYAN SINGH Vs. MOHANLAL KHETANS	May 6, 1991
HARDEEP SINGH Vs. STATE OF U P	March 8, 1991
HARDEO MANI TRIPATHI Vs. U P BASIC SHIKSHA PARISHAD	March 7, 1991
HARDWAR RAI Vs. STATE OF UTTAR PRADESH	September 20, 1991
HARDWARI LAL Vs. STATE OF U P	September 9, 1991
HARI CHAND AND OTHERS Vs. STATE OF U.P.	July 29, 1991
HARI CHAND RATAN CHAND Vs. COMMISSIONER OF INCOME TAX	February 5, 1991
HARI LAL Vs. 2ND ADDITIONAL DISTRICT JUDGE MEERUT	November 19, 1991
HARI NARAIN SHARMA Vs. STATE OF U.P. AND ANOTHER	September 9, 1991
HARI OM Vs. STATE OF U.P.	May 17, 1991
HARI OM Vs. STATE OF UTTAR PRADESH	February 18, 1991
HARI OM ALIAS DABBO Vs. STATE OF U P	February 18, 1991
HARI OM PRAKASH ARYA Vs. PURSHOTTAM DAS SINGHAL	April 24, 1991
HARI OM SAXENA Vs. STATE OF U P	January 3, 1991
HARI RAM BHARGAVA Vs. THE COMMISSIONER	July 25, 1991
HARI SARAN VERMA Vs. UNION OF INDIA	October 4, 1991
HARI SINGH Vs. STATE OF UTTAR PRADESH	November 20, 1991
HARIDWAR PRASAD TULSIYAN Vs. SPECIAL SECRETARY FINANCE ENTERTAINMENT TAX DEPARTMENT	March 25, 1991
HARIG INDIA LIMITED Vs. SUPERINTENDENT CENTRAL EXCISE RANGE-IV DIVISION-II	August 20, 1991
HARISH CHANDRA Vs. STATE OF U P	November 23, 1991
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH	February 22, 1991
HARPAL SINGH BENIWAL Vs. REGIONAL TRANSPORT AUTHORITY	January 31, 1991
HASHIM ALI KHAN Vs. DISTRICT MAGISTRATE AZAMGARH	September 3, 1991
HAVILDAR BALI RAM RAI Vs. LT COL V S PRADHAN	December 15, 1991
HAVILDAR BALI RAM RAI Vs. LT. COL. V.S. PRADHAN, OFFICER COMMANDING & ORS.	December 5, 1991
HCL LIMITED REPROGRAPHICS DIVISION Vs. UNION OF INDIA UOI	January 24, 1991
HEERA LAL VARMA Vs. COMMISSIONER KUMAUN MANDAL NAINITAL	May 17, 1991
HEMANT KUMAR Vs. STATE	January 28, 1991
HILL PACKAGING LTD Vs. COLLECTOR APPEALS CENTRAL EXCISE	September 23, 1991
HIND LAMPS LIMITED Vs. UNION OF INDIA, COLLECTOR (APPEALS)	August 19, 1991
HIND RICE MILL Vs. STATE OF U P	February 6, 1991
HINDALCO PRAGATISHEEL MAZDOOR SABHA RENUKOOT Vs. STATE OF U P	April 26, 1991
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL	December 20, 1991
HINDUSTAN PAPER AND STRAW BOARD MILLS Vs. ASSTT COLLECTOR C EX	February 1, 1991
HINDUSTANI BUS SERVICE MORADABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	April 4, 1991
HIRA LAL Vs. VII ADDITIONAL DISTRICT JUDGE VARANASI	January 25, 1991
HIRA LAL Vs. DISTRICT JUDGE, FARRUKHABAD AND OTHERS	February 4, 1991
HITENDRA KUMAR SINGH Vs. VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	November 29, 1991
HOSHIYAR SINGH Vs. STATE OF U P	May 21, 1991
HUNUMAN PRASAD KUREEL Vs. JAGDEO SINGH YADAV	April 2, 1991
IFFCO PHULPUR KARMCHARI SANGH Vs. REGISTRAR OF TRADE UNIONS	August 19, 1991
IFTIKHAR AHMAD SIDDIQUI Vs. STATE OF U.P. AND OTHERS	July 10, 1991
IKRAM Vs. STATE OF U P	November 14, 1991
IMAMUDDIN Vs. THE 1ST ADDL. DISTRICT JUDGE AND ORS.	December 2, 1991
INCOME TAX OFFICER Vs. STATE	February 22, 1991
INCOME TAX OFFICER Vs. B D TRADERS, (ALSO B D TRADERS V ITO)	November 29, 1991
INDER CHAND JAIN AND ORS. Vs. COLLECTOR AND ORS.	October 3, 1991
INDIA SUPPLY CORPORATION Vs. STATE OF U P	July 24, 1991
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. INDUSTRIAL TRIBUNAL	May 4, 1991
INDIAN OIL SHRAMIK SANGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL III	October 1, 1991
INDODAN MILK PRODUCTS LTD Vs. LABOUR COURT	October 9, 1991
INDRA Vs. ARUN KUMAR AGARWAL	August 26, 1991
INDRA BAHADUR VERMA Vs. PURSHOTTAM DAS NISHAD	July 24, 1991
INDRA BAHADUR VERMA Vs. PURSHOTTAM DAS NISHAD	May 13, 1991
INDRA PAL SINGH Vs. STATE	April 16, 1991
INDRA PAL SINGH YADAV Vs. REGISTRAR CO OPERATIVE SOCIETIES U P AND PROVINCIAL ADMINISTRATIVE COMMITTEE	November 1, 1991
INDU KUMARI SINGH Vs. BASIC SIKSHA ADHIKARI	April 5, 1991
INDUSTRIAL FINANCE CORPORATION OF INDIA KANPUR Vs. P V K PAPERS LTD	December 7, 1991
INTERNATIONAL DATA MANAGEMENT LTD Vs. STATE OF UTTAR PRADESH	May 3, 1991
INTERNATIONAL DATA MANAGEMENT LTD Vs. STATE OF U P	March 5, 1991
IQBAL ALIAS LOOTI AND OTHERS Vs. STATE OF U.P.	May 6, 1991
IQBAL RAZA Vs. E.P. CLEOPHAS AND ANOTHER	October 11, 1991
IQRAM Vs. STATE OF UTTAR PRADESH	November 24, 1991
ISHAQUE HUSSAIN Vs. SMT. LAXMI DEVI AND ANOTHER	April 15, 1991
ISHRAT HUSAIN KHAN Vs. ADDL DISTRICT JUDGE GORAKHPUR	September 26, 1991
ISHWARI PRASAD SHUKLA Vs. PRESIDING OFFICER LABOUR COURT	September 11, 1991
J K CHARITABLE TRUST Vs. MUNICIPAL BOARD MUSSOORIE	February 5, 1991
J S BRAR Vs. UNION OF INDIA	February 14, 1991
J.P. AGARWAL (DECEASED) BY LRS. Vs. STATE OF U.P.	August 27, 1991
JAGAN NATH PRASAD MISRA PT Vs. COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX	February 18, 1991
JAGANNATH PRASAD GUPTA Vs. STATE OF U.P. AND OTHERS	December 5, 1991
JAGAT SINGH Vs. STATE OF U P	July 30, 1991
JAGAT SINGH Vs. STATE OF U.P.	April 4, 1991
JAGATRAM Vs. STATE OF U P	September 9, 1991
JAGDISH Vs. STATE OF U P	December 20, 1991
JAGDISH CHANDRA MITTAL Vs. ADHIKSHAK KENDRIYA KARAGAR	October 9, 1991
JAGDISH SARAN SINGHAL Vs. COLLECTOR HAMIRPUR	July 31, 1991
JAGDISH SINGH Vs. KRISHNA PAL	January 25, 1991
JAGJIT SINGH Vs. DISTRICT JUDGE AND ORS.	November 28, 1991
JAGRAJ SINGH Vs. STATE OF UTTAR PRADESH	February 20, 1991
JAGRAN PRAKASHAN (P) LTD , KANPUR Vs. INDUSTRIAL TRIBUNAL (IV), U P , LUCKNOW	August 23, 1991
JAI CHARAN LAL ANAL Vs. DISTRICT MAGISTRATE ALIGARH	December 20, 1991
JAI HIND BOTTLING COMPANY (PVT) LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE	March 28, 1991
JAI PRAKASH GUPTA Vs. STATE OF U P	October 7, 1991
JAI PRAKASH RAI Vs. STATE OF U P	May 17, 1991
JAI RAM GUPTA Vs. VII ADDITIONAL DISTRICT JUDGE KANPUR	January 8, 1991
JAI SHANKER PRASAD Vs. TOWN AREA BILARIAGANJ	February 20, 1991
JAIBHAGWAN DAS AND ANOTHER Vs. STATE OF U.P. OTHERS	April 24, 1991
JAIN V K Vs. WEALTH TAX OFFICER	February 6, 1991
Jairam Vs. State of U.P.	March 4, 1991
JAMIL Vs. STATE OF U P	April 29, 1991
JAMIR Vs. STATE OF U P	April 2, 1991
JAMMOO LAL GUPTA Vs. STATE OF U.P. AND OTHERS	January 3, 1991
JAMUNA SHANKAR MISHRA Vs. STATE OF U.P. & OTHERS	August 21, 1991
JANARDAN PRASAD ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX	February 21, 1991
JANARDAN PRASAD GUPTA Vs. VIJAY KRISHAN UPADHYAYA	November 13, 1991
JANATA METAL SUPPLY CO Vs. COMMISSIONER OF INCOME TAX	March 8, 1991
JARRAR HUSSAIN Vs. STATE OF U.P.	March 4, 1991
JASRAJ SINGH SAJWAN Vs. DISTRICT CO OPERATIVE BANK LTD	May 10, 1991
JAWAHAR LAL GOYAL Vs. COMMISSIONER OF INCOME TAX	April 22, 1991
JAWAHAR LAL GUPTA Vs. INCOME-TAX OFFICER	April 18, 1991
JAWAHAR LAL GUPTA Vs. INCOME TAX OFFICER	September 26, 1991
JEET NARAIN Vs. NARESH	March 6, 1991
JHALLAR Vs. STATE OF U P	September 18, 1991
JHAMMAN Vs. STATE OF UTTAR PRADESH	April 26, 1991
JHINGAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION JAUNPUR	February 1, 1991
JHUNJHUNWALA VANASPATI LTD Vs. BUREAU OF INDIAN STANDARDS	February 19, 1991
JHURI Vs. STATE OF U P	October 3, 1991
JITENDRA NATH GARG Vs. RENT CONTROL AND EVICTION OFFICER	April 9, 1991
JITENDRAPAL Vs. THE COMMITTEE OF MANAGEMENT KANYA KALYAN GURUKUL SHIKSHA SANSTHAN UCHCHTHAR MADHYAMIK VIDYALAYA AND ORS.	December 17, 1991
JIVENDRA NATH KAUL Vs. STATE OF U. P. AND OTHERS	March 6, 1991
JODH SINGH Vs. STATE OF U P	December 10, 1991
JODH SINGH Vs. STATE OF UTTAR PRADESH	April 18, 1991
JUGAL KISHORE Vs. STATE OF U P LUCKNOW	October 30, 1991
JUGAL KISHORE Vs. STATE	July 11, 1991
JUGRAJ SINGH Vs. STATE OF U P	February 20, 1991
K C KALIA Vs. KRISHNA KUMAR NAVMAN	November 23, 1991
K C KAR Vs. STATE OF U P	August 30, 1991
K C MEHROTRA Vs. UNION OF INDIA	July 26, 1991
K M BANSAL Vs. COMMISSIONER OF INCOME-TAX	March 27, 1991
K N AGRAWAL Vs. COMMISSIONER OF INCOME-TAX	January 11, 1991
K N MISRA Vs. M D STATE BANK OF INDIA	August 9, 1991
K P ROY INCOME-TAX OFFICER Vs. MOTI LAL	April 29, 1991
K P SINGH Vs. AYUKTA GRAM VIKAS EVAM PACHAYATI RAJ NIDESHALAYA	December 20, 1991
K R FOODS PVT LTD Vs. STATE OF UTTAR PRADESH	February 19, 1991
K.C. KALIA AND ANOTHER Vs. KRISHNA KUMAR NAVMAN	November 27, 1991
KAILASH NATH GUPTA Vs. COMMISSIONER OF INCOME TAX	August 28, 1991
KAILASH NATH SHUKLA Vs. DIRECTOR OF EDUCATION UTTAR PRADESH	September 9, 1991
KAILASH TIWARI AND OTHERS Vs. SITA SARAN TIWARI AND OTHERS	May 17, 1991
KAKAR FUELS PVT LTD Vs. UNION OF INDIA UOI	January 18, 1991
KALI CHARAN Vs. STATE OF U P	March 17, 1991
KALI RAM AND OTHERS Vs. STATE OF U.P.	February 4, 1991
KALIKA PRASAD Vs. STATE	April 9, 1991
KALIKA PRASAD Vs. ABID ALI	January 9, 1991
KALLOO SINGH Vs. STATE OF UTTAR PRADESH	November 23, 1991
KALYAN Vs. STATE OF U P	August 29, 1991
KALYAN DUTT KAUSHIK Vs. THE DISTRICT MAGISTRATE	July 8, 1991
KALYAN KARYALAYA Vs. LABOUR COURT	May 15, 1991
KAMAL Vs. KM AHILYA	November 20, 1991
KAMLESH KUMAR Vs. STATE OF U.P.	April 25, 1991
KAMLESH KUMAR CHAURASIA Vs. GOVERNOR STATE OF UTTAR PRADESH	December 16, 1991
KANHAIYA LAL Vs. DISTRICT INSPECTORS OF SCHOOL BAREILY	September 9, 1991
KANPUR CIGARETTES PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	August 14, 1991
KANPUR TEXTILES AGENT Vs. COMMISSIONER OF INCOME TAX	February 20, 1991
KANT PATHAK Vs. STATE OF UTTAR PRADESH	February 2, 1991
KANTHAL INDIA LIMITED Vs. SUPERINTENDENT, CENTRAL EXCISE, RANGE II	May 3, 1991
KANTHAL INDIA LIMITED Vs. SUPERINTENDENT, CENTRAL EXCISE, ASSISTANT CCE	February 7, 1991
KARUNA SHANKAR TRIPATHI Vs. STATE OF U P	September 27, 1991
KASHI PRASAD SINGH Vs. COLLECTOR	July 24, 1991
Kashmir Singh Vs. Union of India & Anr.	March 11, 1991
KASIM Vs. STATE OF UTTAR PRADESH	January 24, 1991
KEDAR NATH Vs. U.P. BASIC SHIKSHA PARISHAD AND OTHERS	April 8, 1991
KEDAR NATH SINGH GAUTAM Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P AT ALLAHABAD	March 21, 1991
KEDAR TIWARI Vs. STATE OF U.P.	December 18, 1991
KESHAV DEO PODDAR Vs. TAX RECOVERY OFFICER	January 9, 1991
KHEM RAJ Vs. STATE OF UTTAR PRADESH	November 25, 1991
KHILARI Vs. IVTH ADDITIONAL DISTRICT JUDGE SONBHADRA	November 12, 1991
KHURSHEED HUSSAIN Vs. DISTRICT MAGISTRATE AND COLLECTOR BAREILLY	August 22, 1991
KHUSAL CHAND NARAIN DAS HUF Vs. DEPUTY CIT	May 6, 1991
KHUSHALI Vs. STATE	January 25, 1991
KISAN SAHKARI CHINI MILLS LTD Vs. SUPDT OF CUSTOMS AND CENTRAL EXCISE	April 26, 1991
KISHAN PAL Vs. STATE OF UTTAR PRADESH	April 2, 1991
KISHAN RAM AND ORS. Vs. DISTRICT COMMANDANT AND COMMANDANT, DISTRICT TRAINING CENTRE HOME, GUARDS, HALDWANI AND ORS.	April 9, 1991
KISHORE AND OTHERS Vs. STATE OF U.P.	September 16, 1991
KISHORI SHYAM AND ANOTHER Vs. STATE OF U.P.	January 30, 1991
KM MAXEY CHARAN Vs. ROHILKHAND UNIVERSITY BAREILLY	July 30, 1991
KRAFT PALACE Vs. COMMISSIONER OF INCOME TAX	September 19, 1991
KRIPA SHANKAR Vs. STATE OF U.P. AND OTHERS	March 11, 1991
KRIPAL SINGH Vs. STATE OF U P	September 4, 1991
KRISHAK SHIKSHA PRACHARINI SABHA Vs. THE COMMISSIONER	April 19, 1991
KRISHI UTPADAN MANDI SAMITI Vs. STATE OF UTTAR PRADESH	September 10, 1991
KRISHI UTPADAN MANDI SAMITI Vs. D S CHAUHAN	November 16, 1991
KRISHNA CHITRA MANDIR Vs. STATE OF U.P.	December 4, 1991
KRISHNA DUBEY Vs. STATE OF U P	April 26, 1991
KRISHNA GOPAL RASTOGI Vs. STATE OF U P	January 8, 1991
KRISHNA KANT Vs. DY DIRECTOR OF CONSOLIDATION VARANASI	September 25, 1991
KRISHNA KUMAR SHARMA Vs. COMMISSIONER OF INCOME TAX	January 24, 1991
KRISHNA NARAIN Vs. STATE OF UTTAR PRADESH	August 9, 1991
KSHETRIYA SHRI GANDHI ASHRAM Vs. STATE OF U P	July 17, 1991
KULDEEP SINGH Vs. STATE OF U P	September 24, 1991
KULDEEP SINGH Vs. INCOME TAX OFFICER	January 25, 1991
KUMARI ANITA VERMA Vs. D.A.V. COLLEGE, MANAGEMENT COMMITTEE, UNCHAHAR, RAI BARELI AND OTHERS	July 22, 1991
KUMARI GEETA VERMA Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION AT ALLAHABAD	August 30, 1991
KUMARI MEENAKSHI Vs. MADHYAMIK SIKSHA PARISHAD UTTAR PRADESH	September 25, 1991
KUMUD KUMAR KAUSHIK Vs. 4TH ADDITIONAL DISTRICT JUDGE GHAZIABAD	August 22, 1991
KUNDAN DAS Vs. UNION OF INDIA AND OTHERS	October 24, 1991
KUNJ LATA Vs. THE XTH ADDL. DISTRICT JUDGE	May 13, 1991
KUNWAR HARI RAJ SINGH Vs. DISTRICT MAGISTRATE BIJNOR	May 9, 1991
L M L FIBRES LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 4, 1991
L M L LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 3, 1991
L M L LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 14, 1991
LACHAMAN AND OTHERS Vs. STATE OF U.P.	March 26, 1991
LACHMAN PRASAD AGARWAL Vs. DISTRICT MAGISTRATE	December 5, 1991
LAKHAN LAL BARONIA Vs. STATE OF UTTAR PRADESH	May 10, 1991
LAKHAN MALI Vs. STATE OF U P	January 31, 1991
LAKHAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.	October 9, 1991
LAKHMI Vs. STATE OF U P	September 25, 1991
LAKHPAT RAI AND ANOTHER Vs. STATE OF U.P.	January 25, 1991
LAKSHMI NARAIN Vs. DISTRICT JUDGE FATEHPUR	September 12, 1991
LAKSMI DEVI SUGAR MILLS (P) LIMITED Vs. UNION OF INDIA, CCE	February 1, 1991
LAL CHAND Vs. COMMISSIONER OF INCOME TAX	March 14, 1991
LAL MAN Vs. COMMISSIONER OF INCOME TAX	May 2, 1991
LALA Vs. BOARD OF REVENUE	May 16, 1991
LALJI Vs. STATE OF U P	December 6, 1991
Lalji Vs. State of U.P.	January 29, 1991
LALLAN PRASAD SINGH Vs. STATE OF UTTAR PRADESH	April 19, 1991
LAXMAN PD AGARWAL SAYED MOHD KARIM Vs. K P SINGH LAXMAN PD AGARWAL	April 11, 1991
LAXMI DEVI JAIN Vs. WEALTH TAX OFFICER	February 18, 1991
LAYAK RAM AND ANOTHER Vs. STATE OF U.P. AND OTHERS	August 13, 1991
LEELA DHAR Vs. STATE OF UTTAR PRADESH	April 2, 1991
LEKH RAJ Vs. STATE BANK OF INDIA	April 15, 1991
LEKHRAJ Vs. STATE OF U P	April 3, 1991
LOK NATH Vs. STATE OF U P	July 22, 1991
M K TANDON Vs. SHANTI SWAROOP SRIVASTAVA	November 28, 1991
M PUDYOG LTD Vs. UNION OF INDIA	January 25, 1991
M/S. ESSKAY TRACTORS Vs. PRESCRIBED AUTHORITY AND ANOTHER	December 6, 1991
M/S. JYOTI AND CO. AND ORS. Vs. STATE OF U.P. AND ORS.	October 23, 1991
M/S. NARANG INDUSTRIES LTD. Vs. STATE OF U.P. AND OTHERS	January 31, 1991
M/S. P.N. BISWAS & CO. AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	January 8, 1991
M/S. RAM BILAS RADHA KRISHAN Vs. AMAR NATH MISRA AND ANOTHER	February 5, 1991
M/S. RAM SWAROOP RADHEY SHYAM Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.	July 11, 1991
M/S. RAMESH CHAND UMESH CHAND AND CO. AND ANR. Vs. THE REGISTRAR, SAHUKARI AND ANR.	July 15, 1991
M/S. SARAYA DISTILLERY Vs. STATE OF U.P. AND OTHERS	January 8, 1991
M/S. SIRCAR AND CO. Vs. ADDL. DISTRICT JUDGE AND ORS.	December 5, 1991
MACHHALAWATI Vs. STATE OF U P	September 9, 1991
MADAN GOPAL Vs. COMMITTEE OF MANAGEMENT JAWAHAR INTER COLLEGE	August 21, 1991
MADAN MOHAN Vs. SUPERINTENDENT OF CENTRAL EXCISE	July 17, 1991
MADARSA KURANIA JAMA MASJID Vs. ASSISTANT REGISTRAR FIRM SOCIETIES AND CHIT FUND	March 4, 1991
MADHURI SRIVASTAVA Vs. ATIRIKT BASIC SHIKSHA ADHIKARI (MAHILA)	July 17, 1991
MAGAN BIHARI LAL Vs. D.I.O.S. AND ORS.	December 11, 1991
MAHABIR PRASAD Vs. SAMPAT LAL	September 24, 1991
MAHABIR PRASAD SAHGAL Vs. 6TH ADDITIONAL DISTRICT JUDGE AND ANOTHER	February 4, 1991
MAHADEO SINGH Vs. STATE	January 11, 1991
MAHALAKSHMI SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA	August 6, 1991
MAHANGA SINGH Vs. PRITAM SINGH	January 30, 1991
MAHANT BABA RAM NIHAL DAS Vs. RAM CHANDER	May 21, 1991
MAHANT GOVIND PURI Vs. STATE OF U.P.	April 4, 1991
MAHARAJ SINGH Vs. STATE OF U P	May 7, 1991
MAHENDER SINGH Vs. STATE	September 9, 1991
MAHENDRA Vs. STATE OF U P	September 25, 1991
MAHENDRA PAL Vs. SECRETARY, MADHYAMIK SHIKSHA PARISHAD, REGIONAL OFFICE, BAREILLY	January 17, 1991
MAHENDRA PAL SINGH Vs. STATE OF U P	December 11, 1991
MAHENDRA PARBAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	February 5, 1991
MAHESH SINGH Vs. STATE OF U P	July 22, 1991
MAHESH TYAGI Vs. STATE OF UTTAR PRADESH	May 3, 1991
MAHESHWARI TRADERS Vs. STATE OF U P	August 27, 1991
MAHEZABIN FATIMA Vs. INDIAN TELEPHONE INDUSTRIES LTD. AND ANOTHERS	December 25, 1991
MAHMOOD AHMAD SIDDIQUI Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY	June 7, 1991
MAHMOOD AND ORS. Vs. STATE OF U.P.	May 1, 1991
MAHRAJ SINGH Vs. STATE OF UTTAR PRADESH	May 7, 1991
MALVIYA CHEMICALS AND PHARMACEUTICALS P LTD Vs. STATE OF UTTAR PRADESH	April 24, 1991
MAMTA Vs. PROPERTY OFFICER U P AVAS EVAM VIKAS PARISHAD VASHUNDHARA YOJNA	November 23, 1991
MAMTA GARG Vs. SHYAM NARAIN	August 1, 1991
MANGAROO Vs. STATE OF UTTAR PRADESH	July 11, 1991
MANGAROO Vs. STATE OF U P	July 7, 1991
MANGI SINGH Vs. STATE OF U.P.	August 2, 1991
MANGOO Vs. STATE	January 29, 1991
MANJUVATI Vs. STATE OF U.P. AND OTHER	July 30, 1991
MANNILAL Vs. IST ADDL. DISTRICT JUDGE	April 9, 1991
MANOHAR CHATURVEDI Vs. MOTILAL CHATURVEDI	March 13, 1991
MANOHAR LAL BAJPAI Vs. VITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	February 7, 1991
MANOJ KUMAR Vs. STATE OF U P	March 15, 1991
MAQBOOL AHMAD Vs. CHAIRMAN	September 6, 1991
MARKETING SERVICE AGENCY P LTD Vs. COMMISSIONER OF INCOME TAX	January 9, 1991
MASIH CHARAN Vs. E M LAL	November 25, 1991
MASTER Vs. STATE OF U P	October 3, 1991
MATBAR SINGH Vs. THE LAND ACQUISITION (REQUISITION) OFFICER	July 17, 1991
MAULANA KHALI AHMAD Vs. DISTRICT MAGISTRATE MORADABAD	September 23, 1991
MEEKAN TRANSMISSIONS LIMITED Vs. COLLECTOR (APPEALS) CENTRAL EXCISE	September 19, 1991
MEERA SINGH Vs. VARANASI DEVELOPMENT AUTHORITY	April 8, 1991
MEERUT DIST CO-OPERATIVE BANK LTD Vs. LABOUR COURT	November 16, 1991
MEHTAB Vs. STATE OF UTTAR PRADESH	September 23, 1991
MESSRS ONKAR STEELS PRIVATE LTD. Vs. MESSRS TRIVENI STRUCTURALS LTD.	February 4, 1991
MEWA RAM Vs. STATE OF U P	January 9, 1991
MEWA RAM BHARATI Vs. DISTRICT ADMINISTRATIVE COMMITTEE U P PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETIES CENTRALISED SERVICE	August 8, 1991
MISRI LAL Vs. STATE OF U P	April 29, 1991
MITTAR SEN INDUSTRIES Vs. GOVERNMENT OF INDIA	March 14, 1991
MODERN WOOLLENS LTD Vs. DASS CARPETS PVT LTD	September 12, 1991
MODI INDUSTRIES LIMITED STEELS MODINAGAR GHAZIABAD Vs. EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION MODINAGAR GHAZIABAD	July 26, 1991
MODI INDUSTRIES LTD Vs. STATE OF U P	November 12, 1991
MOHAMMAD ASLAM @ MUNNEY Vs. STATE OF U.P.	May 15, 1991
MOHAMMAD HUSSAIN Vs. STATE OF U P	April 25, 1991
MOHAMMAD JAVED Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW	August 24, 1991
MOHAMMAD KHALIL Vs. UNION OF INDIA	July 30, 1991
MOHAMMAD MIAN Vs. STATE OF UTTAR PRADESH	September 4, 1991
MOHAMMAD RASHID SIDDIQUI Vs. STATE OF U P	December 17, 1991
MOHAMMAD REHAN Vs. REGIONAL SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, REGIONAL OFFICE, BAREILLY AND OTHERS	March 28, 1991
MOHAMMAD SAYEED AND OTHERS Vs. STATE OF UTTAR PRADESH AND ANOTHER	November 11, 1991
MOHAMMAD SHAREEF Vs. IIND ADDL. DISTRICT JUDGE AND ORS.	November 28, 1991
MOHAMMAD YASIN Vs. MOHAMMAD YASIN	August 23, 1991
MOHAMMAD ZAFAR Vs. STATE OF U P	April 19, 1991
MOHAN HALDAR Vs. STATE OF U P	January 25, 1991
MOHAN LAL BHAGWATI PRASAD Vs. COMMISSIONER OF INCOME TAX	December 17, 1991
MOHAN LAL GARG Vs. STATE OF U.P. AND OTHERS	December 16, 1991
MOHAN SINGH NEGI Vs. STATE OF U P	September 30, 1991
MOHAN YADAV Vs. STATE OF U P	February 14, 1991
MOHD ASLAM Vs. 10TH ADDL DISTRICT JUDGE AND ORS	July 10, 1991
MOHD AYUB KHAN Vs. STATE OF U P	January 11, 1991
MOHD. FARMAN Vs. III ADDL. DISTRICT JUDGE AND ORS.	October 20, 1991
MOHD. QADEER Vs. MUNSIF NORTH LUCKNOW AND OTHERS	November 13, 1991
MOHD. SAMSAD ALI AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 31, 1991
MOOL CHANDRA Vs. UTTAR PRADESH FINANCIAL CORPORATION	April 15, 1991
MOTI LAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 9, 1991
MOTI RAM Vs. 1ST ADDL DISTRICT JUDGE BAREILLY	October 11, 1991
MUKHTAR AHMAD Vs. DISTRICT MAGISTRATE, NAINITAL AND OTHERS	September 10, 1991
MUKHTAR AHMAD AND OTHERS Vs. JALIL SHAH AND OTHERS	July 31, 1991
MUKTI NATH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS	August 3, 1991
MUKTI NATH RAI Vs. THE DISTRICT INSPECTOR OF SCHOOLS	August 30, 1991
MUNICIPAL BOARD JASPUR Vs. DISTRICT MAGISTRATE NAINITAL	November 27, 1991
MUNICIPAL BOARD KOTDWARA Vs. DISTRICT JUDGE PAURIGARHWAL	July 25, 1991
MUNNA SINGH AND ANOTHER Vs. STATE OF U.P.	January 17, 1991
MUNNI DEVI Vs. RADHA DEVI	May 16, 1991
MUNNI LAL SAHU Vs. DISTRICT JUDGE JHANSI	September 19, 1991
MUNSHI Vs. STATE OF U P	March 6, 1991
MURLIDHAR Vs. STATE OF UTTAR PRADESH	August 5, 1991
MUSLIM WELFARE SOCIETY MACHHLISHAHR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI	April 16, 1991
MUSTAFA KHAN Vs. STATE OF U P	March 5, 1991
N.R. KUSHWAHA Vs. VIRENDRA SINGH	July 12, 1991
NABBAN KHAN Vs. DISTRICT JUDGE, RAMPUR AND OTHERS	April 24, 1991
NADEEM S M NUSRAT ALI Vs. STATE OF UTTAR PRADESH	November 22, 1991
NAGAD NARAIN PANDEY Vs. VIITH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS	January 30, 1991
NAGAR PALIKA Vs. PRESCRIBED AUTHORITY	September 10, 1991
NAGAR PALIKA BALIKA HIGHER SECONDARY SCHOOL VRINDABAN Vs. UPPER SACHIV MADHYAMIK SIKSHA PARISHAD	April 5, 1991
NAGAR SWASTH ADHIKARI Vs. RAJJU	January 24, 1991
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA AGRA Vs. CHUNNILAL	December 18, 1991
NAGAR SWASTHA ADHIKARI NAGAR PALIKA AGRA Vs. NARAIN DAS	August 6, 1991
NAGAR SWASTHYA ADHIKARI Vs. RADHEY MOHAN	January 17, 1991
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA AGRA Vs. GOPAL DAS	January 7, 1991
NAGENDRA NATH SHUKLA Vs. STATE OF U P AND ORS	October 9, 1991
NALANI RANJAN VIDYARTHI Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA, CENTRAL OFFICE, BOMBAY AND ORS.	February 19, 1991
NAND KISHORE KANAUDIA Vs. STATE OF UTTAR PRADESH	October 28, 1991
NANHEY MIAN Vs. STATE OF U P	March 14, 1991
NANHKI DEVI Vs. FOOD CORPORATION OF INDIA	February 7, 1991
NANHUMAL SRILAL Vs. DISTRICT JUDGE ALIGARH	July 17, 1991
NANTA MALLAH SAHKARI SRAM SAMVIDA LTD Vs. CHAIRMAN ZILA PARISHAD BUDAUN	May 16, 1991
NANU MAL Vs. MANJU VARSHNEY	March 26, 1991
NAO SHABHA KHANAM Vs. ISHTIAQ KHAN	January 7, 1991
NARAIN DAS Vs. ADDITIONAL CITY MAGISTRATE IIND	October 31, 1991
NARDEO SINGH Vs. STATE OF U P	January 25, 1991
NARENDER KUMAR RAI Vs. STATE OF UTTAR PRADESH	August 30, 1991
NARENDRA KUMAR RAI Vs. STATE OF U P	August 3, 1991
NARENDRA KUMAR SINGH Vs. COMMISSIONER OF INCOME TAX	January 8, 1991
NARENDRA NATH SRIVASTAVA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE, LUCKNOW	March 14, 1991
NARENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH	January 30, 1991
NARENDRA PRATAP SINGH Vs. STATE OF U P	May 1, 1991
NARESH Vs. STATE OF U.P.	March 5, 1991
NARESH COLD STORAGE Vs. U P COLD STORAGE TRIBUNAL	September 11, 1991
NARESH KUMAR MAHESHWARI Vs. STATE OF UTTAR PRADESH	August 5, 1991
NAROTTAM PRASAD Vs. IIND ADDITIONAL DISTRICT JUDGE MATHURA	January 2, 1991
NASEEBAN Vs. SUSHILA	August 21, 1991
NASRAT ALL KHAN Vs. DISTRICT MAGISTRATE, BAREILLY AND OTHERS	December 9, 1991
NATHAN LAL Vs. STATE OF U.P. AND OTHERS	April 2, 1991
NATHOO SINGH RATHORE Vs. DISTRICT DEVELOPMENT OFFICER	May 17, 1991
NATHU SINGH S O HARIYA Vs. JAGDISH SINGH S O JHUMMAN	April 5, 1991
NATIONAL GLASS SILICATE AND CHEMICAL WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 17, 1991
NATIONAL INSURANCE COMPANY Vs. HAIDER ALI	August 9, 1991
NATIONAL THERMAL POWER CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL I U P	July 11, 1991
NAUBAT Vs. STATE	July 8, 1991
NAUBAT SINGH Vs. JANPADIYA COMMITTEE	April 5, 1991
NAVIN PRAKASH SRIVASTAVA Vs. UNIVERSITY OF ALLAHABAD	May 15, 1991
NAVRANG Vs. STATE	May 22, 1991
NAWABUL HAQUE Vs. STATE OF U P	August 9, 1991
NAWAL KISHORE SHUKLA Vs. STATE OF UTTAR PRADESH	September 17, 1991
NAZAKAT HUSSAIN Vs. COMMISSIONER MORADABAD DIVISION	May 7, 1991
NAZAR HUSSAIN Vs. TOWN AREA COMMITTEE PURKAZI	October 8, 1991
NAZIR AHMAD Vs. ABDUL RAJJAK AND OTHERS	April 8, 1991
NEERAJ KUMAR Vs. CHIEF DEVELOPMENT OFFICER ALLHABAD	November 20, 1991
NEERAJ KUMAR AGARWAL Vs. STATE OF UTTAR PRADESH	October 23, 1991
NIHAL SINGH Vs. STATE OF U P	February 8, 1991
NIRAJ Vs. U P STATE ROAD TRANSPORT CORPORATION AND ORS	August 20, 1991
NIRAJ KUMAR VIJAI KUMAR Vs. COMMISSIONER OF INCOME TAX	April 22, 1991
NIRANJAN RAI Vs. DISTRICT INSPECTOR OF SCHOOL GHAZIPUR	February 13, 1991
NIRDOSH CHATURVEDI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD	March 28, 1991
NISAR AHMAD Vs. IST ADDL DISTRICT JUDGE FAIZABAD	August 24, 1991
NISAR AHMAD Vs. V ADDL DISTRICT JUDGE AZAMGARH	July 25, 1991
NISAR AHMAD Vs. STATE OF UTTAR PRADESH	December 12, 1991
NISAR AHMAD Vs. GOVIND NARAYAN MEHROTRA	May 13, 1991
Nisar Ahmad and others Vs. Vth Addl. District Judge,Azamgarh and others	July 25, 1991
NIZAM WOOL AGENCY Vs. COMMISSIONER OF INCOME TAX	March 6, 1991
NIZAMUDDIN Vs. STATE OF UTTAR PRADESH	May 8, 1991
NOOR MOHAMMAD Vs. 1ST ADDL. DISTRICT JUDGE AND ORS.	October 3, 1991
NOOR MOHAMMAD AND CO Vs. COMMISSIONER OF INCOME TAX	January 10, 1991
NOOR MOHAMMAD AND ORS. Vs. PREM PRAKASH MAHESHWARI AND ANR.	December 11, 1991
O.P. SAXENA Vs. STATE OF U.P. AND OTHERS	April 24, 1991
OIL AND NATURAL GAS COMMISSION Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	December 12, 1991
OM PRAKASH Vs. STATE OF U P	December 11, 1991
OM PRAKASH Vs. DEPUTY REGIONAL DIRECTOR OF EDUCATION AND ORS	November 29, 1991
OM PRAKASH Vs. STATE OF U P	March 19, 1991
OM PRAKASH RAJPOOT Vs. STATE OF U P	September 23, 1991
OM PRAKASH SRIVASTAVA Vs. VICE	August 29, 1991
OM PRAKASH SRIVASTAVA Vs. THE VICE-CHANCELLOR, ALLAHABAD UNIVERSITY	August 28, 1991
OMAN HALDAR Vs. STATE OF U P	January 25, 1991
OMKAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY BAREILLY	February 14, 1991
ONKAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI	September 9, 1991
ORIENTAL FIRE AND GENL INS CO LTD Vs. SARMAN	September 4, 1991
P C F KRISHI TANTRASHALA Vs. UNION OF INDIA, CCE	February 8, 1991
P.R. NARANG Vs. DISTRICT JUDGE, DEHRADUN	May 30, 1991
PACHRANGI Vs. STATE OF UTTAR PRADESH	March 4, 1991
PADAM CHAND GOYAL Vs. STATE OF UTTAR PRADESH	August 21, 1991
PADAM NATH SINGH Vs. JOINT DIRECTOR CONSOLIDATION AZAMGARH	November 13, 1991
PADAM PRAKASH Vs. PADMAWATI DEVI	January 11, 1991
PAHALWAN SINGH Vs. STATE OF U P	April 19, 1991
PAHARPUR COOLING TOWER LTD Vs. KRISHI UTPADAN MANDI SAMITI GHAZIABAD	September 30, 1991
PALAKDHARI Vs. DEPUTY DIRECTOR CONSOLIDATION GORAKHPUR	October 30, 1991
PALTOO Vs. SUKHIYA	July 30, 1991
PANNA Vs. STATE OF UTTAR PRADESH	September 18, 1991
PANNA LAL Vs. COLLECTOR, CENTRAL EXCISE	September 18, 1991
PANNA LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI	January 3, 1991
PANNA LAL Vs. CHHABI NATH	January 19, 1991
PANNA LAL ALIAS PANNA Vs. STATE OF U P	August 7, 1991
PAPPU ALIAS ASHOK KUMAR SINGH Vs. STATE OF U P	July 15, 1991
PARAS NATH TEWARI Vs. STATE OF UTTAR PRADESH	July 31, 1991
PARASRAMPURIA TRADING AND FINANCE PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	March 12, 1991
PARMATMA SINGH Vs. MANIKA	September 9, 1991
PARVATI Vs. STATE OF U P	September 13, 1991
PERSION CARPETS AND RUGS INDUSTRIES GOPIGANJ Vs. UNION OF INDIA	December 19, 1991
PETRO FINE CHEMICALS Vs. SUPERINTENDENT CENTRAL EXCISE	May 4, 1991
PHOOL KISHORI TEWARI Vs. MUNICIPAL BOARD	July 10, 1991
PHOOL SINGH Vs. STATE OF U P	May 1, 1991
PINEER TANNERIES AND GLUE WORKS Vs. STATE OF UTTAR PRADESH	April 13, 1991
PIONEER TANNERIES AND GLUE WORKS Vs. STATE OF UTTAR PRADESH	April 3, 1991
POONM CHAND JAIN Vs. COMMISSIONER OF INCOME TAX	November 14, 1991
POORAN CHANDRA RASTOGI Vs. STATE OF UTTAR PRADESH	January 23, 1991
PRABA DEVI Vs. BHOOP SINGH AND RAGHVINDER	February 22, 1991
PRABHA DEVI Vs. BHOOP SINGH	February 27, 1991
PRABHAWATI DEVI Vs. VTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR	January 19, 1991
PRABHU NARAIN RAI Vs. SECRETARY CUM GENERAL MANAGER DISTRICT COOPERATIVE BANK LIMITED	April 11, 1991
PRADEEP KUMAR BANERJI Vs. ALLAHABAD UNIVERSITY AND ANOTHER	April 9, 1991
PRADEEP KUMAR MISHRA AND OTHERS Vs. U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND OTHERS	April 19, 1991
PRADEEP KUMAR SINGH Vs. VICE-CHANCELLOR, ALLAHABAD UNIVERSITY	August 27, 1991
PRAKASH CHAND DWIVEDI Vs. STATE OF U.P.	August 27, 1991
PRAKASH CHANDRA JAISWAL Vs. STATE OF UTTAR PRADESH	August 13, 1991
PRAMOD KUMAR SINGH Vs. STATE OF U P	September 9, 1991
PRANAVA KUMAR GANGULY Vs. THE DY. GENERAL MANAGER, STATE BANK OF INDIA AND ORS.	February 8, 1991
PRAREY LAL Vs. COMMISSIONER JHANSI DIVISION	September 18, 1991
PRATAP SINGH SHISHODIA Vs. STATE OF UTTAR PRADESH	December 18, 1991
PRATAPPUR SUGAR AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR	January 24, 1991
PRAVESH KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL	November 25, 1991
PREETPAL SING Vs. ISHWARI DEVI	May 6, 1991
PREM CHAND SURESH CHAND Vs. SALES TAX TRIBUNAL	March 6, 1991
PREM CHANDRA SHARMA Vs. ANAMICA TRADERS	July 16, 1991
PREM KOMAR BALMIKL AND OTHERS Vs. STATE OF U.P. AND OTHERS	November 13, 1991
PREM RAJ ALIAS PREM SINGH Vs. IIIRD ADDL DIST JUDGE	December 5, 1991
PREM SHANKAR PANDEY Vs. JAG ROSHAN LAL	October 8, 1991
PREM SINGH Vs. STATE OF U.P.	May 6, 1991
PREM SINGH MANAV Vs. DISTRICT INSPECTOR OF SCHOOLS	April 30, 1991
PRINCIPAL, MAHESHWARI PRASAD INTER COLLEGE Vs. THE DISTRICT INSPECTOR OF SCHOOLS	March 12, 1991
PRITHVI RAJ SINGH Vs. STATE OF U P	September 23, 1991
PROF M ZAMEERUDDIN Vs. VISITOR ALIGARH MUSLIM UNIVERSITY	December 19, 1991
PROFESSOR PRATIMA ASTHANA Vs. CHANCELLOR GORAKHPUR UNIVERSITY	March 11, 1991
PT JAGAN NATH PRASAD MISRA Vs. COMMISSIONER OF INCOME-TAX WEALTH-TAX	February 18, 1991
PUNJAB AUTO INDUSTRIES (P) LIMITED Vs. UNION OF INDIA, CEGAT AND ACCE	April 25, 1991
PUNJAB NATIONAL BANK Vs. SRI RISABH JAIN	December 10, 1991
PURAN SINGH Vs. ASSISTANT DEPUTY DIRECTOR OF CONSOLIDATION HAMIRPUR	February 19, 1991
PURSHOTTAM DAS VERMA Vs. IIND ADDITIONAL DISTRICT JUDGE, ALLAHABAD	September 5, 1991
PUSHP LATA DIXIT Vs. MADHYAMIC SHIKSHA PARISHAD	April 16, 1991
PUSHPA DEVI SARRAF Vs. JAI NARAIN PARASRAMPURIA	May 10, 1991
PUSHPENDRA KUMAR Vs. ADDL. DISTRICT JUDGE	May 21, 1991
PYARE AND OTHERS Vs. STATE	September 23, 1991
QURESHIA Vs. RAJJAN LAL	January 28, 1991
R D GUPTA Vs. COMMISSIONER OF INCOME-TAX	August 5, 1991
R S LINGWAL Vs. DISTRICT JUDGE	July 10, 1991
R S MEHROTRA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL	March 25, 1991
R.D. SONKAR Vs. STATE OF U.P. AND ANOTHER	May 4, 1991
R.D. VERMA AND OTHER Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LIMITED AND OTHERS	April 15, 1991
R.D.S.O. BASIC SCHOOL AND OTHERS Vs. PRESCRIBED ANTHORITY AND OTHERS	August 24, 1991
R.N. TIWARI Vs. ALLAHABAD UNIVERSITY, ALLAHABAD	April 22, 1991
RADHEY GOVIND GUPTA Vs. SPECIAL ADDITIONAL DISTRICT AND SESSIONS JUDGE	December 18, 1991
RADHEY MOHAN PANDEY Vs. STATE OF U.P.	May 14, 1991
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH	July 22, 1991
RADHEY SHYAM Vs. SARWANAND UPADHYAY	May 21, 1991
RADHEY SHYAM Vs. UTTAR PRADESH INTERMEDIATE EDUCATION BOARD ALLAHABAD	May 1, 1991
RADHEY SHYAM AGARWAL Vs. DISTRICT MAGISTRATE BANDA	November 15, 1991
RADHEY SHYAM JAISWAL Vs. INCOME TAX APPELLATE TRIBUNAL	August 20, 1991
RADHEY SHYAM SAXENA Vs. THE MANAGING COMMITTEE, SARASWATI VIDYALAYA INTERMEDIATE COLLEGE AND ORS.	August 28, 1991
RADLA MACHINERY EXPERTS Vs. INCOME	May 14, 1991
RAFI ULLAH Vs. DISTRICT INSPECTOR OF SCHOOLS	July 10, 1991
RAFIQ AHMAD Vs. CHANDRA PRAKASH GUPTA	August 27, 1991
RAFIQ AHMAD Vs. STATE OF UTTAR PRADESH	May 30, 1991
RAFIULLAH Vs. DISTRICT JUDGE AND OTHERS	January 23, 1991
Raghubir Vs. State of U.P.	February 19, 1991
RAGHUNATH PRASAD Vs. KRISHNA DIXIT	January 18, 1991
RAGHUPATI SINGHANIA HUF Vs. COMMISSIONER OF INCOME TAX	April 2, 1991
RAGUVARA Vs. STATE OF U P	May 10, 1991
RAI PREM CHANDRA Vs. OBEETEE PVT LTD	January 19, 1991
RAIS AHMAD ANSARI Vs. STATE OF U.P. AND OTHERS	December 9, 1991
RAIS S Vs. STATA OF U P	July 9, 1991
RAJ BAHADUR NARAIN SINGH SUGAR MILLS LTD Vs. UNION OF INDIA	May 2, 1991
RAJ KISHORE AND OTHERS Vs. STATE OF U.P.	October 23, 1991
RAJ KUMAR JAIN Vs. VIII ADDL. DISTRICT JUDGE AND OTHERS	January 31, 1991
RAJ KUMAR SINGH Vs. UNIVERSITY OF ALLAHABAD	July 11, 1991
RAJ KUMAR SINGH Vs. UNIVERSITY OF ALLAHABAD	November 7, 1991
RAJ NANDAN Vs. SHIV MANGAL RAM BAIDYA JAGRITI MADHYAMIK VIDYALAYA	March 7, 1991
RAJ NARAIN BAJPAI Vs. STATE OF U.P. AND OTHERS	January 2, 1991
RAJ NARAIN RAI Vs. UNION OF INDIA	April 25, 1991
RAJ NARAIN SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS	May 8, 1991
RAJA BHAIYA Vs. SPECIAL JUDGE E C ACT	December 10, 1991
RAJA RAM Vs. STATE	July 10, 1991
RAJA RAM Vs. JAM MALA JAM	March 14, 1991
RAJA RAM Vs. STATE OF U.P.	March 13, 1991
RAJA RAM AND Vs. STATE OF UTTAR PRADESH	April 16, 1991
RAJA RAM GARG Vs. CHHANGA SINGH	July 12, 1991
RAJA RAM GARG Vs. CHHANGA SINGH	July 27, 1991
RAJBEER SINGH Vs. STATE OF UTTAR PRADESH	January 4, 1991
RAJBIR SINGH AND ANR. Vs. STATE OF U.P. AND ORS.	July 8, 1991
RAJDOOT FAN INDUSTRIES Vs. STATE OF UTTAR PRADESH	January 28, 1991
RAJENDRA CHANDRA JAIN Vs. STATE OF UTTAR PRADESH	March 27, 1991
RAJENDRA KUMAR Vs. MAHENDRA KUMAR MITTAL	May 15, 1991
RAJENDRA PRASAD Vs. KALIKA PRASAD, COLLECTOR, DISTRICT GORAKHPUR AND OTHERS	November 27, 1991
RAJENDRA PRASAD Vs. PRESCRIBED AUTHORITY AND ORS.	July 16, 1991
RAJENDRA PRASAD SRIVASTAVA Vs. INSPECTOR OF SCHOOLS AND ORS.	August 6, 1991
RAJENDRA PRASAD TAMER AND ANR. Vs. MAYO HALL SPORTS COMPLEX AND ORS.	February 6, 1991
RAJENDRA PRATAP Vs. IST ADDITIONAL DISTRICT JUDGE JAUNPUR	September 11, 1991
RAJENDRA TEWARI Vs. GAON SABHA VILLAGE ORIYARA	October 9, 1991
RAJESH KUMAR Vs. IIIRD ADDL. DISTRICT JUDGE	May 8, 1991
RAJESHWAR DAYAL SHARMA Vs. DISTRICT MAGISTRATE BULANDSHAHAR	February 1, 1991
RAJIV KUMAR Vs. STATE OF UTTAR PRADESH	March 7, 1991
RAJNATH MISRA Vs. XTH ADDITIONAL DISTRICT JUDGE VARANASI	February 7, 1991
RAJNEESH SAXENA Vs. SURESH CHANDRA HONY SECRETARY COMMITTEE OF MANAGEMENT S M COLLEGE	February 6, 1991
RAJNEESH SAXENA Vs. SURESH CHANDRA	February 5, 1991
RAJPAL Vs. STATE OF UTTAR PRADESH	April 19, 1991
RAKESH Vs. STATE OF U P	August 2, 1991
RAKESH KUMAR Vs. STATE OF U.P.	July 4, 1991
RAKESH KUMAR AGARWAL Vs. STATE OF U P	January 9, 1991
RAKESH KUMAR GUBRALE Vs. STATE OF U P	December 7, 1991
RAKESH RAI Vs. DIRECTOR MADHYAMIK SHAKSHA	August 29, 1991
RAKSHA PAL SINGH Vs. STATE	February 22, 1991
RAM Vs. STATE OF UTTAR PRADESH	May 8, 1991
RAM ADHAR YADAV Vs. RAMCHANDRA MISRA	December 9, 1991
RAM ASHISH RAM Vs. SECURITY OFFICER	February 7, 1991
Ram Ashrey Vs. State of U.P.	April 9, 1991
RAM AUTAR Vs. STATE OF U.P.	March 7, 1991
RAM AWADH TRIVEDI Vs. DIVISIONAL MANAGER, UNITED COMMERCIAL BANK AND OTHERS	September 24, 1991
RAM BACHAN Vs. FAMILY COURT JUDGE	August 13, 1991
RAM BAHADUR SRIVASTAVA Vs. ZILA VIKAS ADHIKARI	December 9, 1991
RAM BUX SINGH Vs. HAR NARAIN SINGH	September 18, 1991
RAM CHANDRA AND OTHERS Vs. STATE OF U.P.	March 14, 1991
RAM CHANDRA CHAUDHARY Vs. STATE OF UTTAR PRADESH	January 30, 1991
RAM CHANDRA DECEASED LRS Vs. IXTH ADDITIONAL DISTRICT JUDGE VARANASI	April 9, 1991
RAM CHANDRA LAL MISRA Vs. STATE OF U.P. AND OTHERS	March 7, 1991
RAM CHANDRA RUPANA Vs. SWARAJ DEVI AND ORS	December 18, 1991
RAM CHANDRA SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOLS	April 30, 1991
RAM CHANDRA YADAV Vs. PIPRAICH SUGAR MILL CO. LTD.	October 29, 1991
RAM CHARAN Vs. STATE OF UTTAR PRADESH	August 29, 1991
RAM CHARAN Vs. UNION OF INDIA	March 5, 1991
RAM CHARITTAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	October 8, 1991
RAM DAS Vs. STATE OF U.P.	November 28, 1991
RAM DAS SINGH Vs. STATE OF U P	April 29, 1991
RAM DATT CHILKOTI Vs. MADHOPAL SINGH	January 10, 1991
RAM DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	September 26, 1991
RAM DHANI Vs. STATE	July 18, 1991
RAM DHIRAJ ALIAS DINGDING Vs. STATE OF U.P.	March 20, 1991
RAM DULAREY Vs. STATE OF U P	March 7, 1991
RAM GAIS PRASAD Vs. MANAGER INTER COLLEGE, GORAKHPUR AND ANOTHER	March 25, 1991
RAM GOPAL Vs. LAND MANAGEMENT COMMITTEE PUDARI	February 19, 1991
RAM GOVIND Vs. ZILA PARISHAD	November 27, 1991
RAM JANAM RAM Vs. KUL SACHIV PARIKSHA ADHIKASHAK ALLAHABAD UNIVERSITY ALLAHABAD	March 13, 1991
RAM KISHORE Vs. STATE OF U P	May 21, 1991
RAM KRIPAL Vs. DIVISIONAL PERSONNEL OFFICER, NORTHERN RAILWAY & ORS.	November 28, 1991
RAM KRISHNA DAS Vs. KRISHNA DAS AGARWAL	April 11, 1991
RAM KRISHNA TIWARI Vs. ZILA BASIC SHIKSHA ADHIKARI AND OTHERS	May 4, 1991
RAM KUMAR SHARMA Vs. RAMPUR DISTRICT CO OP BANK LTD	October 11, 1991
RAM LACHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	November 27, 1991
RAM LAKHAN Vs. STATE OF U P	March 27, 1991
RAM LAKHAN SHEO CHARAN Vs. STATE OF UTTAR PRADESH	March 27, 1991
RAM LAKHAN YADAV AND OTHERS Vs. DISTRICT MAGISTRATE ALLAHABAD AND OTHERS	November 28, 1991
RAM MURTI Vs. STATE	December 19, 1991
RAM NARESH Vs. STATE OF UTTAR PRADESH	April 2, 1991
RAM NATH Vs. STATE OF U P	March 5, 1991
RAM NATH Vs. STATE OF U P	January 1, 1991
Ram Nath Vs. State of U.P.	May 14, 1991
RAM NATH EXPORTS P LTD Vs. STATE OF UTTAR PRADESH	July 31, 1991
RAM PAL SINGH Vs. ZAFAR AHMAD	March 5, 1991
RAM PIYARI Vs. BOARD OF REVENUE U P	January 10, 1991
RAM PRAKASH Vs. COMMISSIONER OF INCOME TAX	November 15, 1991
RAM PRAKASH SINGH Vs. STATE OF UTTAR PRADESH	May 3, 1991
RAM PRATAP SINGH Vs. STATE OF U P	March 7, 1991
RAM PRIT Vs. STATE OF UTTAR PRADESH	April 23, 1991
RAM RAJ SINGH Vs. DEPUTY REGISTRAR CHAIRMAN SAMBHAGIYA PRASHASHANIK COMMITTEE	May 9, 1991
RAM RAJ SINGH Vs. STATE OF UTTAR PRADESH	March 6, 1991
RAM RATAN NAG Vs. STATE OF U P	April 19, 1991
RAM RATAN SAXENA Vs. STATE OF U.P. AND OTHERS	February 14, 1991
RAM RUP Vs. ASSISTANT DIRECTOR OF CONSOLIDATION JAUNPUR	February 1, 1991
RAM SAKAL AND ANOTHER Vs. STATE OF U.P.	May 9, 1991
RAM SEWAK SINGH Vs. ACCOUNTANT GENERAL, LEKHA 2ND PR	July 25, 1991
RAM SINGH Vs. STATE	January 24, 1991
RAM SINGH Vs. STATE OF U P	November 23, 1991
RAM SINGH Vs. SUPERINTENDING ENGINEER HYDLE, GENERATION AND ANR	December 5, 1991
RAM SINGH VERMA Vs. INCOME TAX APPELLATE TRIBUNAL	January 25, 1991
RAM SURAT Vs. STATE OF U P	June 13, 1991
RAM SWARUP COLD STORAGE AND ALLIED INDUSTRIES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	March 4, 1991
RAM SWARUP GUPTA Vs. UTTAR PRADESH PUBLIC SERVICE COMMISSION, ALLAHABAD AND OTHERS	October 8, 1991
RAMA KANT Vs. STATE OF UTTAR PRADESH	February 26, 1991
RAMA KANT SINGH Vs. VITH ADDITIONAL DISTRICT JUDGE AND OTHERS	October 25, 1991
RAMA SHANKAR Vs. STATE OF UTTAR PRADESH	February 4, 1991
RAMA SHANKAR Vs. STATE OF U P	May 13, 1991
RAMA SHANKER PANDEY Vs. STATE OF U.P.	February 25, 1991
RAMA SINGH Vs. STATE OF UTTAR PRADESH	November 23, 1991
RAMANAND Vs. STATE OF UTTAR PRADESH	November 16, 1991
RAMBALI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION BASTI	February 8, 1991
RAMDAS SINGH ALIAS DUKHU SINGH Vs. DEPUTY SINGH	September 26, 1991
RAMDEO Vs. ADDL DISTRICT MAGISTRATE ADMINISTRATION VARANASI	September 26, 1991
RAMESH Vs. STATE OF UTTAR PRADESH	January 19, 1991
RAMESH BAHADUR LAL SAXENA Vs. STATE OF U.P. AND ORS.	May 1, 1991
RAMESH CHAND Vs. STATE OF UTTAR PRADESH	November 25, 1991
Ramesh Chand and Ors. Vs. State of U.P.& Ors.	November 25, 1991
RAMESH CHANDAR SHARMA Vs. FOOD CORPORATION OF INDIA AND OTHERS	November 1, 1991
RAMESH CHANDRA Vs. COMMISSIONER OF INCOME	March 13, 1991
RAMESH CHANDRA Vs. VIJAY PAL SINGH	October 1, 1991
RAMESH CHANDRA Vs. BANARSI DAS	July 15, 1991
RAMESH CHANDRA Vs. OM PRAKASH AND ANR.	May 9, 1991
RAMESH CHANDRA AND ANOTHER Vs. VIJAY PAL SINGH AND OTHERS	October 11, 1991
RAMESH CHANDRA AND ORS. Vs. A.D.M. (R AND F) AND ANR.	August 23, 1991
RAMESH CHANDRA BANSAL Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION	December 20, 1991
RAMESH CHANDRA SHARMA Vs. STATE OF U P	August 2, 1991
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U P	September 30, 1991
RAMESH KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE FINANCE AND REVENUE	August 12, 1991
RAMESH KUMAR VERMA Vs. DISTRICT JUDGE, JHANSI	April 26, 1991
RAMESH PRASAD TYAGI Vs. DISTRICT INSPECTOR OF SCHOOLS BULANDSHAHR	September 26, 1991
RAMESHWAR DAYAL SAGAR Vs. DISTRICT JUDGE AND OTHER	December 17, 1991
RAMJEET Vs. STATE OF U P	February 19, 1991
RAMJEET CHABRA Vs. SAVITA CHABRA	January 19, 1991
RAMJI LAL Vs. 1ST ADDITIONAL DISTRICT JUDGE AND ORS.	October 10, 1991
RAMJI LAL Vs. PRESCRIBED AUTHORITY, MATHURA AND ANOTHER	February 1, 1991
RAMJI SINGH Vs. STATE OF U P	October 3, 1991
RAMLAL Vs. HIGH COURT AND ANOTHER	December 5, 1991
RAMPUR FINANCE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1991
RAN BAHADUR SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS	May 1, 1991
RAN VIJAI SINGH Vs. JOGINDER SINGH	May 16, 1991
RASHTRIYA VIKAS LIMITED Vs. COMMISSIONER OF INCOME TAX	May 1, 1991
RATAN TANDON Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR	November 27, 1991
RATIRAM Vs. SUKHBARI	July 30, 1991
RAVI KUMAR GOEL Vs. DHANI RAM	May 4, 1991
RAVI PRAKASH GUPTA ALIAS MUNNA Vs. RAM LAL KHARE AND ORS.	January 30, 1991
RAVIND RAI Vs. STATE OF U.P.	March 15, 1991
RAVINDRA AND CO Vs. COLLECTOR OF CENTRAL EXCISE	July 25, 1991
RAVINDRA AND CO Vs. UNION OF INDIA UOI	April 4, 1991
RAVINDRA NATH MISRA Vs. STATE OF U.P. AND ANOTHER	May 1, 1991
REHTU Vs. STATE	January 10, 1991
RENUSAGAR POWER COMPANY LIMITED Vs. INCOME TAX OFFICER	April 25, 1991
RIKHIDEO Vs. PHOOL CHAND AND ORS.	November 23, 1991
RIYASAT ALI Vs. STATE OF UTTAR PRADESH	July 30, 1991
ROHIT AGARWAL Vs. STATE OF U P	July 30, 1991
RUBBER COMPLEX (INDIA) LIMITED Vs. UNION OF INDIA, CEGAT	April 25, 1991
RUKUNUDDIN KHAN Vs. CONTROLLER U P SUNNI CENTRAL BOARD OF WAQFS LUCKNOW	May 17, 1991
S. MOHD. JAFAR HUSSAIN Vs. STATE OF U.P. AND OTHERS	July 25, 1991
S.K. SHUKLA Vs. THE UNIVERSITY OF ALLAHABAD	August 29, 1991
SABIR HUSAIN Vs. ASSISTANT REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION	November 23, 1991
SACHCHIDA NAND TEWARI Vs. NAGAR PALIKA, MIRZAPUR AND ANOTHER	April 16, 1991
SACHIDANAND PANDEY Vs. MANAGING DIRECTOR/SACHIV U.P. CO-OPERATIVE UNION LUCKNOW AND OTHERS	November 22, 1991
SADANAND Vs. MAHABIR PRASAD AND ARM	October 3, 1991
SADANAND CHAUBEY Vs. BACHCHAN CHAUBEY	December 11, 1991
SADHU Vs. AVADHRAJI	March 18, 1991
SAEED KHAN Vs. STATE OF U P	January 1, 1991
SAEED KHAN Vs. STATE OF U P	January 4, 1991
SAFI MOHD HUSAIN Vs. STATE OF UTTAR PRADESH	April 16, 1991
SAHASAR PAL SINGH MALIK Vs. STATE OF U.P. AND OTHERS	March 5, 1991
SAHKARI GANNA VIKAS SAMIT LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	January 31, 1991
SAHMALPUR COLD STORAGE, JAUNPUR ROAD AND ORS Vs. U P FINANCE CORPORATION AND ORS	December 4, 1991
SAITAN SINGH Vs. STATE OF U.P. AND ANR.	December 18, 1991
SAKOORAN BIBI Vs. 1ST ADDL. DISTRICT JUDGE	May 1, 1991
SALANI RANJAN VIDYARTHI Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA	February 19, 1991
SALEEM AHMAD Vs. COMMISSIONER OF INCOME TAX	January 7, 1991
SALEEM ALIAS PAPPU Vs. STATE OF U P	January 24, 1991
SALIK CHANDRA SINGH Vs. DISTRICT JUDGE	February 26, 1991
SALIM ALI Vs. STATE OF U P	February 25, 1991
SAMAR BAHADUR SINGH Vs. DY DIRECTOR OF EDUCATION IV REGION	February 15, 1991
SANDEEP KUMAR Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT	January 11, 1991
SANDHYA Vs. S H O P S KOTWALI ETAWAH	December 19, 1991
SANGAT SINGH Vs. COMMISSIONER KUMAUN DIVISION NAINITAL	July 10, 1991
SANJAI KUMAR RAI Vs. BANARAS HINDU UNIVERSITY	February 15, 1991
SANJAY MITTAL Vs. DISTRICT MAGISTRATE	August 7, 1991
Sant Ram Dubey Vs. State of U.P.	April 11, 1991
SANT SARAN SAXENA Vs. U P PUBLIC SERVICES TRIBUNAL	September 25, 1991
SANTOSH JAIN Vs. U P SECONDARY EDUCATION SERVICES COMMISSION	November 20, 1991
SANTOSH KUMAR GOEL Vs. 1ST ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	March 13, 1991
SANTOSH KUMAR SINGH Vs. STATE OF U P	March 15, 1991
SARASWATI MITAL Vs. SPECIAL LAND ACQUISITION OFFICER	September 5, 1991
SARDAR BANO Vs. TEHSIN ALI	October 7, 1991
SARDAR GUR IQBAL SINGH Vs. COMMISSIONER OF INCOME TAX WEALTH TAX	May 8, 1991
SARDAR HARINDER SINGH Vs. COMMISSIONER OF INCOME TAX	September 18, 1991
SARDAR SINGH Vs. U P STATE ROAD TRANSPORT CORPORATION	July 12, 1991
SARFARAZ HUSAIN Vs. STATE OF UTTAR PRADESH	February 18, 1991
SARFARAZ KHAN Vs. THE VITH ADDL. DISTRICT JUDGE, SAHARANPUR AND OTHERS	February 7, 1991
SARJOO Vs. GIRJA DEVI	April 11, 1991
SARNAM AND ANOTHER Vs. STATE OF U.P.	May 13, 1991
Saroj Vs. Shakuntala	July 12, 1991
SAROJ DEVI Vs. EXCISE COMMISSIONER U P	May 13, 1991
SAROJ NIGAM Vs. JUDGE, FAMILY COURT	August 26, 1991
SAROJNI NAGAR SAINIK CO Vs. U.P. CO	August 24, 1991
SAROOP SINGH Vs. UNION OF INDIA	March 11, 1991
SARVESH KUMAR AGARWAL Vs. STATE OF U.P. AND OTHERS	April 6, 1991
SATISH Vs. STATE OF U P	March 21, 1991
SATISH CHAND SINGHAL Vs. COMMISSIONER OF INCOME TAX	April 11, 1991
SATISH CHANDRA Vs. PRESCRIBED AUTHORITY AND OTHER	December 20, 1991
SATISH CHANDRA DUBE Vs. CHIEF SECRETARY, STATE OF U.P. AND ORS.	February 11, 1991
SATISH KUMAR SHARMA Vs. THE PRESCRIBED AUTHORITY, DEHRADUN AND ANOTHER	October 10, 1991
SATISH KUMAR SHARMA Vs. PRESCRIBED AUTHORITY A C J M	February 18, 1991
SATISH KUMAR SHARMA Vs. STATE OF U P	August 29, 1991
SATYA DEO SINGH Vs. THE DISTRICT INSPECTOR OF SCHOOL	May 30, 1991
SATYA PRAKASH Vs. SUSHILA DEVI	July 30, 1991
SATYA PRAKASH Vs. STATE OF U P	March 19, 1991
SATYA VEER Vs. STATE OF UTTAR PRADESH	January 4, 1991
SATYAVEER Vs. STATE OF U P	January 4, 1991
SATYENDRA PAL SINGH Vs. COMMISSIONER KANPUR DIVISION	August 26, 1991
SAVITA CHHABRA Vs. RAMJI CHHABRA	August 27, 1991
SAVITRI KHANNA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	July 30, 1991
SCIENTIFIC INSTRUMENT COMPANY LIMITED Vs. SUPERINTENDENT, CENTRAL EXCISE	August 1, 1991
SECRETARY OF COMMUNICATION POST AND TELEGRAPHS DEPTT Vs. III ADDL DISTRICT JUDGE GORAKHPUR	September 25, 1991
SENIOR DIVISIONAL MECHANICAL ENGINEER Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR TRIBUNAL	March 14, 1991
SENSER PAL SINGH Vs. MAHMOOD	March 13, 1991
SHABBIR Vs. STATE OF U.P.	January 10, 1991
SHABBIR AHMAD Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR	September 11, 1991
SHADI LAL ENTERPRISES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 14, 1991
SHAHNAWAZ AKHTAR Vs. STATE OF U P	June 5, 1991
SHAILENDRA KUMAR Vs. DAMODER SINGH	July 29, 1991
SHAILENDRA KUMAR JAIN Vs. STATE OF UTTAR PRADESH	April 16, 1991
Shakil Akhtar Vs. State of U.P.	April 16, 1991
SHAKTI BISCUIT MFG CO Vs. CEGAT AND ACCE	July 19, 1991
SHAKTI KUMAR ROY Vs. STATE OF UTTAR PRADESH	September 10, 1991
SHAKUNTALA KHARE Vs. VTH ADDITIONAL CIVIL JUDGE KANPUR NAGAR	April 9, 1991
SHALIJA NAND TIWARI Vs. STATE OF U P	April 16, 1991
SHAMBHOO NATH TIWARI Vs. COMMITTEE OF MANAGEMENT	July 30, 1991
SHAMBHOO NATH UPADHYAYA Vs. VICE CHANCELLOR, KASHI VIDYAPITH	April 22, 1991
SHAMBHU Vs. STATE OF U P	May 21, 1991
SHAMBHU NATH CHAKRAVARTI Vs. DEPUTY DIRECTOR OF INVESTIGATION IT	January 10, 1991
SHAMIM BANO Vs. MOHD ISMAIL	September 23, 1991
SHAMIM ZAFAR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL	September 16, 1991
SHANKAR TRADERS AND ORS. Vs. BANK OF INDIA	May 14, 1991
SHANKERJI CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX	January 31, 1991
SHANTI KUNWAR CHOUDHARY Vs. COMMITTEE OF MANAGEMENT, VIDYAWATI DARBARI GIRLS COLLEGE, LUKERGANJ, ALLAHABAD AND OTHERS	April 23, 1991
SHANTI PLYWOOD PRODUCTS (P) LIMITED Vs. ADDITIONAL COLLECTOR, CENTRAL EXCISE	September 24, 1991
SHARAFAT HUSSAIN AND ORS. Vs. XITH ADDL. DISTRICT JUDGE AND ORS.	December 6, 1991
SHARDA AGARWAL Vs. ADDITIONAL CHIEF METROPOLITAN MAGISTRATE 2 KANPUR	November 27, 1991
SHARIF KHAN Vs. THE ZILA PANCHAYAT RAJ ADHIKARI AND OTHERS	February 5, 1991
SHARMA AYURVED MANDIR DATIA AND ORS Vs. STATE OF U P AND ORS	July 29, 1991
SHASHI BHUSHAN SHARMA Vs. COMMITTEE OF MANAGEMENT SANATAN DHARM INTER COLLEGE SADAR MEERUT	August 8, 1991
SHASHI KALA PANDEY AND OTHERS Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, VARANASI, VTH REGION	January 4, 1991
SHASHI KANT UPADHYAY Vs. NATIONAL THERMAL POWER CORPORATION	May 9, 1991
SHATRUGHAN AND ANOTHER Vs. STATE OF U.P.	September 26, 1991
SHAUKAT ALI KHAN AND CO Vs. ADMINISTRATOR ZILA PARISHAD	December 11, 1991
SHEO BALI SINGH Vs. STATE OF U.P.	March 6, 1991
SHEO KUMAR DUBE Vs. RAJ NARAIN DUBE AND ANOTHER	November 20, 1991
SHEO KUMAR DUBE Vs. RAJ NARAIN DUBE	January 20, 1991
SHEO KUMAR SHARMA Vs. BASIC SHIKSHA ADHIKARI, KANPUR DEHAT AND OTHERS	April 3, 1991
SHEO MURAT SINGH Vs. ADDL DISTRICT JUDGE IV GHAZIPUR	December 4, 1991
SHEO PUJAN PANDEY Vs. DIRECTOR OF MANIAS, RAJYA KRISHI UTPADAN MANDI PARISHAD, U.P. LUCKNOW AND OTHERS	September 27, 1991
SHEO SAGAR SINGH AND OTHERS Vs. STATE OF U.P.	April 3, 1991
SHER ALI Vs. STATE OF UTTAR PRADESH	November 20, 1991
SHESH DHAR DUBEY Vs. COMMITTEE OF MANAGEMENT AND ORS	November 1, 1991
SHESH MANI DUBEY Vs. UNION OF INDIA	October 25, 1991
SHESH NARAIN BAJPAI Vs. LABOUR COURT IV U P KANPUR	December 20, 1991
SHESH NATH MISRA Vs. MEMBER SECRETARY, DISTRICT ADMINISTRATIVE COMMITTEE, DISTRICT DEORIA AND ANOTHER	April 22, 1991
SHESHMANI TRIPATHI Vs. INSPECTOR GENERAL OF PRISONS, U.P., LUCKNOW AND ANOTHER	October 22, 1991
SHIBBOO DAS Vs. STATE OF UTTAR PRADESH	April 19, 1991
SHISHI RENDRA CHAURASIA Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS	July 11, 1991
SHIV KOMAR Vs. DISTRICT ADMINISTRATIVE COMMITTEE, U.P., CO	October 8, 1991
SHIV MOORAT Vs. STATE OF U P	April 5, 1991
SHIV MURAT Vs. MATABHIKH	August 6, 1991
SHIV NARAIN TEWARI Vs. DISTRICT MAGISTRATE FATEHPUR	January 2, 1991
SHIV PRASAD Vs. STATE OF U P	March 6, 1991
SHIV SHANKAR SONKAR Vs. J.D. SINGH	September 13, 1991
SHIV SHANKER SITA RAM Vs. COMMISSIONER OF INCOME TAX	September 25, 1991
SHIW MOORAT Vs. STATE OF U P	April 4, 1991
SHOBH NATH SINGH AND OTHERS Vs. DIRECTOR OF EDUCATION, U.P. AND OTHERS	July 16, 1991
SHOBHA RAM Vs. STATE OF UTTAR PRADESH	September 30, 1991
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. UNION OF INDIA UOI	February 22, 1991
SHREE GOPAL TRADING CO Vs. STATE OF U P	March 12, 1991
SHREE KRISHNA Vs. STATE OF U P	September 9, 1991
SHRI KRISHNA TEWARI Vs. ADMINISTRATION ZILA SAHKARI BANK LTD. AND ORS.	December 5, 1991
SHRI SIDH AND CO Vs. INCOME-TAX APPELLATE TRIBUNAL	March 27, 1991
SHRIDHAR Vs. STATE OF U P	April 16, 1991
SHYAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 14, 1991
SHYAM BIHARI SHARMA Vs. STATE OF U P	December 10, 1991
SHYAM LAL Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR	September 25, 1991
SHYAM LAL AGARWAL Vs. IV ADDL. DISTRICT JUDGE, AGRA AND OTHERS	March 7, 1991
SHYAM RATAN VERMA Vs. ADDITIONAL DISTRICT JUDGE VIII KANPUR NAGAR	August 1, 1991
SHYAM SINGH Vs. STATE OF UTTAR PRADESH	April 9, 1991
Shyam Singh and Ors. Vs. State of U.P.	April 9, 1991
SHYAMA Vs. STATE	September 25, 1991
SHYAMA Vs. STATE OF U P	September 5, 1991
SHYAMBIR Vs. STATE OF UTTAR PRADESH	February 19, 1991
SIBTI Vs. STATE OF U P	March 28, 1991
SIDH AND CO Vs. INCOME TAX APPELLATE TRIBUNAL	March 27, 1991
SIMBHAOLI INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 20, 1991
SINGH BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA UOI	July 24, 1991
SIR SHADI LAL ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	February 14, 1991
SIR SHADILAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX	August 21, 1991
SITA AND OTHERS Vs. 3RD ADDL. DISTRICT JUDGE, GONDA AND OTHERS	February 27, 1991
SITA RAM DIXIT Vs. DIVISIONAL COMMISSIONER ALLAHABAD DIVISION	July 31, 1991
SITA RAM PAL Vs. STATE OF U P	March 28, 1991
SITA RAM PANDEY Vs. SHIV PRAKASH PANDEY AND ANR.	August 28, 1991
SITA SINGH Vs. BOARD OF DIRECTORS, U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND OTHERS	April 26, 1991
SIYA KISHORI Vs. LALLOO	July 7, 1991
SIYA RAM DWIVEDI Vs. THE ADMINISTRATOR, NAGAR MAHAPALIKA	February 13, 1991
SMT. ANURAGI TIWARI Vs. S.S.P.	December 11, 1991
SMT. CHAYA DEVI Vs. THE VTH ADDITIONAL DISTRICT JUDGE AND OTHERS	January 8, 1991
SMT. GYANWATI Vs. 12TH ADDL. DISTRICT JUDGE AND ORS.	August 7, 1991
SMT. KANTI DEVI AND OTHERS Vs. IIND ADDL. DISTRICT JUDGE, MORADABAD AND OTHERS	February 19, 1991
SMT. KEROLIN DYSON Vs. UNION OF INDIA AND OTHERS	August 20, 1991
SMT. KRISHNA DEVI Vs. THE ADDL. JUDGE, SMALL CAUSE COURT, KANPUR NAGAR AND ANOTHER	February 5, 1991
SMT. LAXMI SHARMA Vs. STATE OF U.P. AND OTHERS	April 15, 1991
SMT. LILY SONI Vs. THE RENT CONTROL AND EVICTION OFFICER AND ANR.	October 8, 1991
SMT. MANJU AND ANOTHER Vs. STATE OF U.P. AND OTHERS	July 12, 1991
SMT. MUNNI DEVI Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL AND OTHERS	February 26, 1991
SMT. NEELAM AGARWAL Vs. STATE OF U.P. AND ORS.	October 11, 1991
SMT. RAM DARSHANI GUPTA Vs. 1ST ADDL. DISTRICT JUDGE, KANPUR AND OTHERS	February 7, 1991
SMT. RAM PYARI Vs. HARI RAM BHARGVA	September 5, 1991
SMT. SANTOSH JAIN Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION AND OTHERS	March 19, 1991
SMT. SANTRAM Vs. THE CHIEF MEDICAL OFFICER, BANDA AND OTHERS	March 6, 1991
SMT. SHANTI DEVI AND OTHERS Vs. 1ST ADDL. DISTRICT JUDGE, GORAKHPUR AND OTHERS	February 14, 1991
SMT. SHARDA DEVI Vs. THE IV ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	March 28, 1991
SMT. SULABH SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL AND OTHERS	February 13, 1991
SMT. SUNITA AGARWAL Vs. RAHUL AGARWAL	December 15, 1991
SOHAN LAL Vs. STATE OF U P	May 21, 1991
SOHAN LAL AND ORS. Vs. LALARAM AND ORS.	July 12, 1991
SOHAN LAL SINGHANIA Vs. INCOME TAX OFFICER	March 25, 1991
SOHAN SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, MORADABAD AND OTHERS	March 27, 1991
SOM PAL SINGH Vs. STATE OF U.P.	January 19, 1991
SOMAN Vs. STATE OF UTTAR PRADESH	September 18, 1991
SRAVAN KUMAR GUPTA Vs. STATE OF U P	July 10, 1991
SREE KRISHNA Vs. SHAIL KUMARI	November 28, 1991
SRI KANT RAI Vs. DISTRICT INSPECTOR OF SCHOOLS	April 30, 1991
SRI RAM Vs. STATE OF U P	May 8, 1991
SRI SHARMA AYURVED MANDIR DATIA M P Vs. STATE OF U P	July 29, 1991
SRI VIDYA SAGAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE	April 24, 1991
SRIKANT PATHAK Vs. STATE OF U P	February 21, 1991
STANDARD TIN INDUSTRIES Vs. COMMISSIONER SALES TAX U P	January 19, 1991
STATE Vs. SRI CHAND	January 9, 1991
STATE Vs. BALDEV RAJ	September 10, 1991
STATE Vs. PARYAG AND OTHERS	March 14, 1991
STATE Vs. SALIM AND OTHERS	January 9, 1991
STATE OF U P Vs. DAMODAR PRASAD	September 19, 1991
STATE OF U P Vs. KAILASH NATH MISRA	September 11, 1991
STATE OF U P Vs. SHESHMANI TRIPATHI	October 28, 1991
STATE OF U P Vs. KAMESHWAR PRASAD	July 24, 1991
STATE OF U P Vs. RAM CHANDRA	July 11, 1991
STATE OF U P Vs. NEELU	July 18, 1991
STATE OF U P Vs. CHAND KHAN	July 15, 1991
STATE OF U P Vs. DISTRICT JUDGE TEHRI GARHWAL	November 1, 1991
STATE OF U P Vs. RAM AJOREY	January 23, 1991
STATE OF U P Vs. POORAN CHAND	January 23, 1991
STATE OF U P Vs. AJAI PAL SINGH	March 4, 1991
STATE OF U P Vs. JAGDISH SINGH	April 18, 1991
STATE OF U P Vs. PHOTA	July 3, 1991
STATE OF U P Vs. ROOP NARAIN	March 27, 1991
STATE OF U P Vs. SHANTI DEVI	March 21, 1991
STATE OF U P Vs. DISTRICT JUDGE BULANDSHAHR	March 21, 1991
STATE OF U P Vs. MITHILESH	March 20, 1991
STATE OF U P Vs. JAGDISH SINGH	April 8, 1991
STATE OF U P Vs. DALER SINGH	April 9, 1991
STATE OF U P Vs. AKHTAR	April 8, 1991
STATE OF U P AND ANOTHER Vs. CIVIL JUDGE, AGRA	April 23, 1991
State of U.P. Vs. Narendra Kumar	April 24, 1991
STATE OF U.P. Vs. MAHENDRAPAL	April 26, 1991
STATE OF U.P. Vs. RAM SWARUP AND OTHERS	April 9, 1991
STATE OF U.P. Vs. INDRAPAL AND OTHERS	May 2, 1991
STATE OF U.P. Vs. HARI DAS AND OTHERS	May 3, 1991
STATE OF U.P. Vs. HARI SHANKER AND OTHERS	March 7, 1991
STATE OF U.P. Vs. HIRA SINGH	November 28, 1991
STATE OF U.P. Vs. NAND RAM JAISWAL	March 25, 1991
STATE OF U.P. Vs. VIITH ADDITIONAL DISTRICT JUDGE, SAHARANPUR	February 7, 1991
STATE OF U.P. THROUGH COLLECTOR Vs. MUKH RAM SINGH AND ANOTHER.	April 3, 1991
STATE OF UTTAR PRADESH Vs. SURENDRA NATH	April 29, 1991
STATE OF UTTAR PRADESH Vs. PHOTA AND	March 7, 1991
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE	November 1, 1991
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE	August 23, 1991
SUBEDAR Vs. STATE OF U P	November 26, 1991
SUBHAS CHAND DIXIT Vs. STATE OF U.P.	March 7, 1991
SUBHASH CHAND Vs. STATE OF U P	March 11, 1991
SUBHASH CHAND HUF Vs. COMMISSIONER OF INCOME TAX	January 8, 1991
SUBHASH CHANDRA Vs. STATE OF U P	April 1, 1991
SUBHASH CHANDRA BHATNAGAR Vs. VIII ADDL. CIVIL JUDGE	April 29, 1991
SUBHASH CHANDRA TRIPATHI Vs. CHANCELLOR, SAMPURNANAND SANSKRIT VISHWA VIDYALAYA	July 17, 1991
SUFI MOHD HUSAIN Vs. STATE OF U P	April 16, 1991
SUKHANT GUPTA Vs. RENT CONTROL AND EVICTION OFFICER, KANPUR	May 21, 1991
SUKHDEO Vs. STATE OF U P	April 26, 1991
SUKHDEO Vs. STATE OF UTTAR PRADESH	September 13, 1991
SUKHI Vs. VINOD KUMAR	July 24, 1991
SUKHLAL ICE AND COLD STORAGE COMPANY Vs. INCOME-TAX OFFICER	September 24, 1991
SULTAN Vs. STATE OF U P	January 17, 1991
SUNAINA GULATI Vs. REGIONAL INSPECTORESS FOR GIRLS SCHOOL, LVTH REGION, ALLAHABAD AND OTHERS	May 21, 1991
SUNDAR SINGH Vs. STATE OF UTTAR PRADESH	May 30, 1991
SUNDER SINGH Vs. PUNJAB NATIONAL BANK DEHRADUN	August 12, 1991
SUNIL KUMAR VERMA Vs. RAGHUBIR SINGH	February 20, 1991
SUNITA AGARWAL Vs. RAHUL AGARWAL	December 5, 1991
SUNITA MALIK Vs. DHARAM VEER SINGH MALIK	August 1, 1991
SUPER HOUSE LIMITED Vs. PRESCRIBED AUTHORITY UNDER THE PAYMENT OF WAGES ACT	November 29, 1991
SUPREME SERVICE STATION Vs. STATE OF U.P.	May 21, 1991
SURAJ PAL Vs. STATE OF U P	March 14, 1991
SURAJ PRAKASH SOOD Vs. STATE OF U P	January 29, 1991
SURAJ PRASAD UPADHYA Vs. A C M VII KANPUR	April 30, 1991
SURAJ PRASAD UPADHYA Vs. C.M.M. VIII	August 30, 1991
SURENDRA Vs. STATE OF U.P.	July 26, 1991
SURENDRA KUMAR Vs. INSPECTOR RANGE OFFICER CENTRAL EXCISE	December 10, 1991
SURENDRA KUMAR SACHDEVA Vs. IIIRD ADDL. DISTRICT JUDGE	July 19, 1991
SURENDRA PAL Vs. STATE OF U P	January 4, 1991
SURENDRA PAL SINGH Vs. ZILA PARISHAD	April 26, 1991
SURENDRA PRAKASH GOEL Vs. STATE OF U P	May 21, 1991
SURENDRA SINGH CHOWDHARY Vs. STATE OF U P	May 15, 1991
SURENDRA SINGH YADAV Vs. KRIPAL SINGH YADAV	September 4, 1991
SURENDRA TEWARI Vs. STATE OF U.P. AND ORS.	December 13, 1991
SURESH CHAND Vs. VII ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR	October 21, 1991
SURESH CHAND Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	November 27, 1991
SURESH CHANDRA Vs. DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR	February 26, 1991
SURESH CHANDRA SHARMA Vs. STATE OF UTTAR PRADESH AND OTHERS	August 7, 1991
SURESH KUMAR Vs. STATE OF U P	September 16, 1991
SURESH PRASAD MISRA Vs. MUNICIPAL BOARD DEORIA	November 13, 1991
SURESH SINGH Vs. ADMINISTRATIVE COMMITTEE	January 24, 1991
SURYA KUMAR DIKSHIT AND ORS. Vs. D.I.O.S. AND ORS.	September 17, 1991
SURYA KUMAR MISHRA Vs. REOTI RAMAN MISRA AND ORA	October 28, 1991
SUSHIL KUMAR SRIVASTAVA Vs. DISTRICT JUDGE ALLAHABAD	December 4, 1991
SUSHILA DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION	April 5, 1991
SWADESHI COTTON MILLS, JUHI, KANPUR (A UNIT OF NATIONAL TEXTILES CORPORATION, U.P. LTD., KANPUR) Vs. INDUSTRIAL TRIBUNAL (III), KANPUR AND OTHERS	July 11, 1991
SWADESHI MINNING AND MANUFACTURING COMPANY LTD., BASTI Vs. CONTROLLING AUTHORITY, UNDER THE PAYMENT OF GRATUITY ACT, 1972, I. E. REGIONAL ASSISTANT LABOUR COMMISSIONER, GORAKHPUR	August 12, 1991
SWAMI DEEN Vs. STATE OF U P	March 26, 1991
SWASTIC SAHKARI AWAS SAMITI LIMITED Vs. STATE OF UTTAR PRADESH	April 23, 1991
SWASTIK SAHKARI AWAS SAMITI LTD. Vs. STATE OF U.P.	April 2, 1991
SWATANTRA BIHAR SAHKARI AVAS SAMITI LTD Vs. STATE OF UTTAR PRADESH	October 7, 1991
SYED AHMED ALI Vs. SHAFIQ AHMAD	May 16, 1991
SYED AMJAD ALI Vs. STATE OF UTTAR PRADESH	November 20, 1991
SYED MAZAHAR MUSTAFA JAFRI Vs. RENT CONTROL AND EVICTION OFFICER	September 18, 1991
SYED MUZAHID ABBAS Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS	January 3, 1991
SYNTHETICS AND CHEMICALS LTD Vs. CONTROLLER WEIGHTS AND MEASURES LUCKNOW	July 24, 1991
T N EDOLIYA Vs. STATE OF U P	April 9, 1991
TAJ AHMAD Vs. STATE OF U.P.	September 18, 1991
TAJ BEVERAGES P LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	August 24, 1991
TALEWAR SINGH Vs. STATE	March 14, 1991
TALUK PRASAD TRIPATHI Vs. STATE OF U P	July 31, 1991
TANNU SINGH Vs. STATE OF U P	March 14, 1991
TARA SINGH Vs. REGIONAL TRANSPORT AUTHORITY VARANASI	August 24, 1991
TARANG THEATRE Vs. STATE OF UTTAR PRADESH	September 10, 1991
TARUN BHAI Vs. COMMISSIONER OF INCOME TAX	March 7, 1991
TAUHEED MIAN Vs. STATE OF U.P.	February 6, 1991
TAYYABA BIBI Vs. STATE	January 9, 1991
TEJ BAL Vs. DIRECTOR OF EDUCATION U P	February 6, 1991
Tejpal Vs. State of U.P.	August 2, 1991
TEMPO WAHAN UNION, KASGANJ, SOR, DISTRICT ETAH AND OTHERS Vs. PRESIDENT, NAGAR PALIKA, KASGANJ DISTRICT ETAH AND ANOTHER	October 25, 1991
THAMAS DANIEL Vs. BEST AND CROMPTON ENGINEERING AND ORS.	August 24, 1991
THE MANAGING COMMITTEE, SRI VARSHNEY DEGREE COLLEGE Vs. THE VICE CHANCELLOR, AGRA UNIVERSITY	May 29, 1991
THE ROMAN CATHOLIC DIOCESE OF AGRA LTD. Vs. THE RENT CONTROL AND EVICTION OFFICER	July 29, 1991
THOMAS JAIKAB Vs. UNION OF INDIA	August 16, 1991
Thoutiya Vs. State of U.P.	April 9, 1991
TIKAM Vs. STATE OF UTTAR PRADESH	August 29, 1991
TIKAM CHAND AGRA Vs. REGIONAL FOOD CONTROLLER AGRA	March 15, 1991
TILAK SINGH Vs. STATE OF U P	April 8, 1991
TODAR SINGH PREMI Vs. STATE OF UTTAR PRADESH	September 13, 1991
Todar Singh Premi Vs. State of U.P.	November 13, 1991
TRANS ASIA CARPETS LTD Vs. STATE OF UTTAR PRADESH	March 11, 1991
TRIBHUVAN Vs. STATE OF U P	January 10, 1991
TRIBHUWAN DUTT TRIPATHI Vs. RAMJI TIWARI	April 15, 1991
TRILOCHAN SINGH Vs. KULJIT KAUR AND TWO ORS	September 30, 1991
TRILOKI NATH SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	March 7, 1991
TRIPAL SINGH Vs. HARPAL SINGH	October 9, 1991
TRUCK OWNERS ASSOCIATION HANUMANA AND OTHERS Vs. STATE OF U.P. AND OTHERS	December 9, 1991
TRUST ASHA MAI DHARMSHALA HARDWAR ROAD Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	March 19, 1991
TULA NAND JHA Vs. STATE OF U P	February 5, 1991
U P BANK EMPLOYEES UNION Vs. DISTRICT CO OPERATIVE BANK LIMITED	October 8, 1991
U P FINANCIAL CORPORATION Vs. COLOUR COATS & CHEMICAL CO AND ORS	October 11, 1991
U P HOTELS AND RESTAURANTS LTD Vs. COMMISSIONER OF INCOME-TAX	February 20, 1991
U P LEGAL AID AND ADVISE BOARD Vs. STATE OF U P	February 4, 1991
U P MOTOR SERVICE STATION Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW	April 23, 1991
U P RAJKIYA NIRMAN NIGAM EMPLOYEES ASSOCIATION Vs. D C NAUTIYAL MANAGING DIRECTOR U P R N	March 6, 1991
U P RAJYA VIDYUT PARISHAD ANUSUCHIT JATI Vs. ASSISTANT REGISTRAR OF FIRMS, SOCIETIES AND CHITS AND ORS	April 19, 1991
U P STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUS AND C EX	March 12, 1991
U P STATE ROAD TRANSPORT CORPORATION Vs. KEDAR SINGH	April 17, 1991
U P STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY GORAKHPUR	January 25, 1991
U P STATE ROAD TRANSPORT CORPORATION Vs. VIITH ADDITIONAL DISTRICT JUDGE	November 16, 1991
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH	July 10, 1991
U P STATE SUGAR CORPORATION LTD Vs. COMPETENT LABOUR COMMISSIONER	January 11, 1991
U P SUNNI CENTRAL BOARD OF WAQFS Vs. ABDUL RASHEED	April 23, 1991
U.P. BASIC SHIKSHA PARISHAD Vs. THE U.P. PUBLIC SERVICES TRIBUNAL I	May 15, 1991
U.P. JAL NIGAM, LUCKNOW Vs. XTH ADDITIONAL DISTRICT JUDGE, LUCKNOW AND ANOTHER	February 14, 1991
U.P. STATE R.T.C. Vs. MANNA DEVI	November 20, 1991
U.P. STATE R.T.C. Vs. SAVITRI DEVI	November 20, 1991
U.P. STATE ROAD TRANSPORT CORPORATION Vs. PHEKAN DEVI AND OTHERS	November 20, 1991
U.P.S.R.T.C. Vs. CIVIL JUDGE, BUDAUN AND OTHERS	November 12, 1991
UDAI NARAIN RAI Vs. STATE OF U P	September 27, 1991
UDAI RAM Vs. STATE OF U P	January 25, 1991
UDAI SHANKAR SINGH Vs. DEPUTY REGISTRAR CO	September 4, 1991
UDAIVEER SINGH Vs. STATE OF U P	March 8, 1991
UMA SHANKAR SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC	February 4, 1991
UMESH CHANDRA PANDEY Vs. STATE OF U P	February 4, 1991
UNION BANK OF INDIA Vs. AURORA INDUSTRIES CORPORATION	April 22, 1991
UNION OF INDIA Vs. MANGAT SINGH	May 1, 1991
UNION OF INDIA Vs. RAMESH CHANDER GUPTA	September 11, 1991
UNION OF INDIA UOI Vs. JHANSI RAM	July 31, 1991
UNIVERSAL BOOK STALL Vs. COMMISSIONER OF INCOME TAX	December 5, 1991
UNIVERSAL TYRES LTD Vs. K C SRIVASTAVA	October 9, 1991
UPADHYAKSH BYAPAR MANDAL, RAYA, DISTRICT MATHURA Vs. STATE OF U.P. AND OTHERS	August 9, 1991
UPENDRA BAHADUR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	February 1, 1991
UPPER GANESH SUGAR MILLS LTD Vs. UNION OF INDIA	March 8, 1991
USHA INTERNATIONAL LTD Vs. IVTH ADDITIONAL DISTRICT JUDGE BAREILLY	July 29, 1991
UTTAM SINGH Vs. STATE OF UTTAR PRADESH	March 21, 1991
UTTAR PRADESH FINANCIAL CORPORATION Vs. GAJENDRA COLD STORAGE P LTD	April 24, 1991
Uttar Pradesh Financial Corporation and another Vs. M/s. Gajendra Cold Storage (P) Ltd. Orai	April 24, 1991
UTTAR PRADESH STATE ELECTRICITY BOARD LUCKNOW Vs. UNION OF INDIA	October 29, 1991
V K CHEMICAL Vs. COMMISSIONER OF SALES TAX	January 19, 1991
V KOTHARI Vs. STATE OF UTTAR PRADESH	January 25, 1991
V.K. JAISWAL Vs. SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES, LUCKNOW AND ANOTHER	December 17, 1991
V.K. UNIYAL Vs. DISTRICT JUDGE, DEHRADUN	January 23, 1991
VAISH DHARAMSHALA SABHA Vs. IST ADDITIONAL DISTRICT JUDGE AND ANR.	May 15, 1991
VAM ORGANIC CHEMICALS LIMITED Vs. STATE OF UTTAR PRADESH	September 9, 1991
VANDANA TIWARI Vs. ALLAHABAD UNIVERSITY	January 19, 1991
VEDPAL SINGH Vs. HARBANSH SINGH	April 2, 1991
VEER SINGH AND OTHERS Vs. STATE OF U.P.	March 5, 1991
VEERKALA Vs. JAIWATI	October 28, 1991
VESPA CAR CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	May 13, 1991
VESPA CAR CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 5, 1991
VESPA CAR COMPANY LIMITED Vs. P K SINGH, AC CE, CE DIVISION	May 21, 1991
VIDYA MATRI MANDIR (REGD.) Vs. RAJINDER NATH AND ANR.	March 27, 1991
VIDYA SAGAR Vs. 3RD ADDITIONAL DISTRICT JUDGE	April 24, 1991
VIJAI KUMAR KOHLI Vs. LIFE INSURANCE CORPORATION OF INDIA JEEWAN VIKAS	July 30, 1991
VIJAY KUMAR AJIT KUMAR Vs. COMMISSIONER OF INCOME TAX	January 9, 1991
VIKAS CHANDRA RAI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	November 16, 1991
VIKAS INDUSTRIAL GASES Vs. REGIONAL P F COMMISSIONER	August 7, 1991
VIKAS JAIN Vs. STATE OF U.P. AND OTHERS	October 31, 1991
VIKASH KOTHARI Vs. STATE OF U P	January 25, 1991
VIMLA DEVI Vs. U.P. STATE ELECTRICITY BOARD, LUCKNOW AND OTHERS	July 12, 1991
VINOD KUMAR SHARMA Vs. UTTAR PRADESH SARKAR AND OTHERS	July 24, 1991
VINOD KUMAR SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P. ALLAHABAD AND ANOTHER	April 5, 1991
VIRENDRA Vs. STATE OF U P	December 5, 1991
VIRENDRA MOHAN RAI KHANGAR Vs. UNION OF INDIA	May 30, 1991
VIRENDRA PRATAP SINGH KATIYAR Vs. STATE OF UTTAR PRADESH	January 28, 1991
VIRISINGH Vs. STATE OF UTTAR PRADESH	August 13, 1991
VISHAMBHAR NATH DIXIT Vs. SECRETARY, BASIC SHIKSHA PARISHAD AND OTHERS	February 14, 1991
VISHAMBHAR SINGH YADAV Vs. UNION OF INDIA	December 20, 1991
VISHNU AVTAR AGRAWAL Vs. STATE OF U P	August 5, 1991
VISHNU MOHAN SHUKLA Vs. THE DISTRICT JUDGE	May 13, 1991
VISHWA NATH RAI Vs. CENTRAL INTELLIGENCE OFFICER, MINISTRY OF HOME AFFAIRS AND ORS	October 1, 1991
VISHWANATH Vs. STATE OF UTTAR PRADESH	April 15, 1991
VISHWANATH Vs. LACHHANI DEVI	May 1, 1991
VISHWANATH CHAKRAWARTI Vs. ANJALI CHAKRAWARTI	March 5, 1991
VISHWANATH PRASAD Vs. CHAIRMAN, KRISHI UTPADAN MANDI SAMITI	November 13, 1991
WAQF ALAL AULAD AND ANOTHER Vs. II ADDL. DISTRICT JUDGE, JAUNPUR AND OTHERS	April 26, 1991
WARIS, ISHAQ AND SHAUKAT Vs. STATE OF U.P.	March 6, 1991
WASI ULLAH SIDDIQUI Vs. STATE OF UTTAR PRADESH	November 1, 1991
WASIUDDIN Vs. MUNICIPAL BOARD NEHTAUR	October 8, 1991
YASHPAL Vs. STATE OF U.P.	March 14, 1991
YASIN ALI Vs. IST ADDITIONAL DISTRICT JUDGE SHAHJAHANPUR	December 4, 1991
YOGENDRA KUMAR BAHL Vs. STATE OF U.P.	July 10, 1991
YOGENDRA NATH SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	March 12, 1991
ZAFARUDDIN Vs. MANAGING DIRECTOR, U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND OTHERS	August 9, 1991
ZILA PARISHAD Vs. JATA SHANKER	April 16, 1991
ZILA PARISHAD ALIGARH Vs. SHISHUPAL VARSHNEY	October 8, 1991
ZILA PARISHAD ALIGARH THROUGH ITS ADHYAKSH ZILA ADHIKARI Vs. SHISHUPAL VARSHNEY AND OTHERS	October 3, 1991
ZILA PARISHAD, BANDA Vs. UTTAR PRADESH PUBIC SERVICE TRIBUNAL	August 29, 1991
ZILA SAHKARI BANK LTD Vs. LABOUR COURT AGRA	January 23, 1991
ZULFIQAR BEG ALIAS BABY Vs. STATE OF UTTAR PRADESH	February 18, 1991

Year 1991 of HIGH COURT OF ALLAHABAD

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