REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A CHIMAN LAL Vs. STATE	August 20, 1990
ABDUL HAFEEZ Vs. BHAGWAT PRASAD	November 22, 1990
ABDUL HASAN QURESHI AND OTHERS Vs. ADDITIONAL DIRECTOR OF EDUCATION (BASIC), VII REGION, GORAKHPUR AND OTHERS	May 7, 1990
ABDUL JABBAR Vs. ALKRAD CHEMICALS INDIAN PVT. LTD. & ORS.	February 27, 1990
ABDUL WAHID Vs. ANISA BEGUM	November 23, 1990
ABDUL WAHID Vs. UNION OF INDIA	April 17, 1990
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA ALLAHABAD	May 27, 1990
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA, THROUGH ADMINISTRATOR, ALLAHABAD AND OTHERS	August 7, 1990
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA, ALLAHABAD AND OTHERS	August 27, 1990
ACHAL BEHARI Vs. STATE OF U P	July 28, 1990
ADALAT HUSSAIN Vs. EXECUTIVE ENGINEER, IRRIGATION DIVISION	February 16, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SWADESHI CLOTH DEALERS	September 6, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD KAMTA PRASAD	November 20, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SYNTEX FABRICS LIMITED	November 19, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS LIMITED	October 23, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOLAR CHEMICALS PRIVATE LIMITED	December 18, 1990
ADITYA KUMAR CHOWDHRY Vs. DY REGISTRAR, COOPERATIVE SOCIETIES, U P AND ORS	April 19, 1990
AFTAB AHMAD Vs. STATE OF U P	March 18, 1990
AFTAB AHMAD Vs. STATE OF UTTAR PRADESH	March 19, 1990
AHMAD SAYEED Vs. STATE OF UTTAR PRADESH	August 24, 1990
AHMAD SAYEED Vs. STATE OF U P	August 8, 1990
AHMADULLAH KHAN Vs. D.I.O.S. AND ANOTHER	December 7, 1990
AJAI KUMAR AND OTHERS Vs. UNIVERSITY OF GORAKHPUR THROUGH REGISTRAR AND ORS.	August 10, 1990
AJAI KUMAR JAI GOPAL Vs. STATE OF U P	May 18, 1990
AJAI KUMAR MITTAL Vs. VICE CHANCELLOR ROORKEE UNIVERSITY ROORKEE	December 12, 1990
AJMAL KHAN Vs. STATE OF U P	May 2, 1990
AKHILESH KUMAR SINGH Vs. STATE OF U P	October 16, 1990
AKHTAR HUSSAIN Vs. STATE OF U.P. AND ANOTHER	February 7, 1990
ALE HASAN Vs. STATE OF U P	November 14, 1990
ALI HASSAN Vs. STATE OF U P	November 14, 1990
ALI SINGHANI BHAGWANDAS MADHAV SINGH Vs. RAJIV GANDHI	July 13, 1990
ALIGARH DEVELOPMENT AUTHORITY AND OTHERS Vs. YOGENDRA DEO GOVIL AND OTHERS	July 12, 1990
ALOK SINGH Vs. KSHETRIYA SACHIV, MADHYAMIK SIKSHA PARISHAD AND ANOTHER	December 3, 1990
AMAR NATH Vs. 1ST ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS	March 29, 1990
AMAR NATH Vs. VIITH ADDL. DISTRICT JUDGE, AGRA AND OTHERS.	August 18, 1990
AMAR SINGH Vs. STATE OF U P	August 7, 1990
AMAR SINGH Vs. STATE OF U P	May 23, 1990
AMBIKA PRASAD DUBEY Vs. DISTRICT MAGISTRATE ALLAHABAD	April 13, 1990
AMBIKA SINGH Vs. U P STATE SUGAR CORPORATION LTD	April 26, 1990
ANAND BALAL BHUSHAN Vs. CONTROLLER OF ESTATE DUTY	July 28, 1990
ANANDESHWAR PANDE Vs. COLLECTOR OF CENTRAL EXCISE	October 5, 1990
ANANT Vs. DISTRICT JUDGE BALLIA	January 5, 1990
ANIL KUMAR Vs. VICE CHANCELLOR RUHILKHAND UNIVERSITY	August 18, 1990
ANIL KUMAR Vs. STATE OF U P	November 9, 1990
ANIL KUMAR SHEEL Vs. PRINCIPAL MADAN MOHAN MALVIYA ENGG COLLEGE	October 22, 1990
ANIRUDH RAI Vs. STATE OF U P	November 20, 1990
ANITA DEVI Vs. JHUNNI LAL	February 15, 1990
ANUPAM SUPPLIERS (M/S.) Vs. EXECUTIVE ENGINEER, MANERI BHAIL CONSTRUCTION DIVISION II SECOND STAGE, CHINAYALI SOD, DISTRICT UTTAR KASHI AND OTHERS	May 14, 1990
ANURAG SHARMA Vs. XTH ADDITIONAL DISTRICT JUDGE MORADABAD	November 20, 1990
ANWAR AHMAD AND ANOTHER Vs. STATE BANK OF INDIA AND OTHERS	February 5, 1990
ARCHANA GUPTA Vs. BHIKHAN SINGH	November 14, 1990
ARCHANA GUPTA Vs. PRINCIPAL M L N MEDICAL COLLEGE	May 30, 1990
ARJUN Vs. STATE	April 2, 1990
ARJUN DEV CHANDRA Vs. COLLECTOR DISTRICT MAGISTRATE GHAZIABAD	March 28, 1990
ARJUN SINGH Vs. DISTRICT INSPECTORS OF SCHOOLS AND ANOTHER	January 30, 1990
ASGAR Vs. STATE	August 19, 1990
ASHA KUMARI Vs. PUSHKAR SINGH KHANDARI, D.D.O.S., TEHRI GARHWAL AND OTHERS	November 26, 1990
ASHA RAM Vs. GHASITA	November 29, 1990
ASHA SAXENA Vs. S K CHAUDHARI	December 19, 1990
ASHARFI Vs. STATE OF U P	July 12, 1990
ASHFAQ HUSSAIN Vs. ENTRAM HUSSAIN	November 27, 1990
ASHOK KUMAR AND ANR. Vs. ANIL KUMAR MAHAJAN	April 12, 1990
ASHOKA KUMAR VERMA AND OTHERS Vs. STATE OF U. P. AND ANOTHER	May 17, 1990
ASHOKE GUPTA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	November 22, 1990
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KAMLESH TANDON	February 12, 1990
ASSOCIATION OF TRAVEL AGENTS Vs. INCOME TAX APPELLATE TRIBUNAL	January 19, 1990
ASWANI CEMENT PVT LTD Vs. STATE OF UTTAR PRADESH	October 5, 1990
ATMA RAM Vs. HARISINGH AND ANOTHER	December 3, 1990
ATMA STEELS LIMITED Vs. UNION OF INDIA, CCE (A)	May 24, 1990
ATMA STEELS PVT LTD Vs. UNION OF INDIA UOI	April 30, 1990
ATTAR SINGH Vs. STATE OF U P	December 3, 1990
ATUL KUMAR Vs. STATE BANK OF INDIA AND OTHERS	August 20, 1990
AUTOMOBILE FINANCING CORPORATION Vs. COMMISSIONER OF INCOME-TAX	December 13, 1990
AVNISH CHANDRA Vs. CHANCELLOR ROHIL KHAND UNIVERSITY	September 15, 1990
AZIMULLAH Vs. JAL NIGAM	April 19, 1990
B K ELECTRONICS WIRES Vs. ADDITIONAL COMMISSIONER MEERUT REGION	November 13, 1990
B L TRADERS Vs. PRADEEP AND OTHERS	April 4, 1990
B P MISRA Vs. STATE OF UTTAR PRADESH	March 28, 1990
Babita Vs. Sandip Rai Thakumal and others	August 1, 1990
BABU Vs. STATE OF U P	May 24, 1990
BABU LAL GARG Vs. RENT CONTROL AND EVICTION OFFICER	October 23, 1990
BABU RAM CHANDRA BHAN Vs. INCOME TAX OFFICER	September 11, 1990
BABU RAM MISRA Vs. STATE	August 27, 1990
BACHNU Vs. STATE OF UTTAR PRADESH	April 19, 1990
BADAMA DEVI JAISWAL Vs. COMMISSIONER OF INCOME TAX	May 2, 1990
BADRI NARAYAN SINGH Vs. S D O RASRA BALLIA	March 19, 1990
BADRI PRASAD KEDAR NATH SARAF Vs. COMMISSIONER OF INCOME TAX	April 2, 1990
BADRI PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS BANDA AND OTHERS	February 14, 1990
BAIDYA NATH RAI Vs. REGISTRAR KANPUR UNIVERSITY	December 17, 1990
BAIDYANATH DAS Vs. DISTRICT JUDGE ALLAHABAD	December 20, 1990
BAIJNATH Vs. STATE OF UTTAR PRADESH	February 19, 1990
BAIJNATH SHIKSHA PRASAR SAMITI Vs. SHIVAJI MAHARAJ BRIJMAN MANDIR AND OTHERS	April 18, 1990
BALBIR SINGH Vs. STATE OF U P	April 23, 1990
BALDEO PRASAD Vs. GOPI LAL GUPTA AND ORS.	August 23, 1990
BALDEV RAJ Vs. SUMESH SACHDEO AND OTHERS	May 26, 1990
BALRAM SINGH YADAVA Vs. STATE OF UTTAR PRADESH	October 5, 1990
BANARAS STATE BANK Vs. COMMISSIONER OF INCOME TAX	July 20, 1990
BANGLA SWEET HOUSE Vs. COMMISSIONER OF INCOME TAX	May 17, 1990
BANK OF RAJASTHAN LTD. Vs. JAI MATA PLYWOOD CO (P) LTD.	November 23, 1990
BANSIDHAR Vs. IV ADDITIONAL DISTRICT JUDGE BAREILLY	February 9, 1990
BARAMESHWAR SINGH Vs. STATE OF U.P.	February 5, 1990
BASANT LAL JAISWAL Vs. DISTRICT JUDGE AND ORS.	January 17, 1990
BASTI SUGAR MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH	August 2, 1990
BASUDEO SINGH Vs. STATE	January 4, 1990
BECHAN Vs. STATE OF UTTAR PRADESH	June 13, 1990
BENI RAM MOOL CHAND Vs. TAX RECOVERY OFFICER	September 3, 1990
BHADRA PAL SINGH Vs. CHAIRMAN U P HIGHER EDUCATION SERVICE COMMISSION	February 8, 1990
BHAGAT SINGH KATHAIT Vs. STATE OF U.P. AND OTHERS	January 5, 1990
BHAGWAN PRASAD SHARMA Vs. STATE OF U.P.	November 20, 1990
BHAGWAN SINGH Vs. MADHO SINGH	June 6, 1990
BHAGWAN SINGH Vs. STATE OF UTTAR PRADESH	March 9, 1990
BHAGWATI Vs. STATE	January 4, 1990
BHANU PRATAP SINGH Vs. SURENDRA NATH SAVITA	January 1, 1990
BHASKAR UPADHYAYA Vs. STATE OF U P	May 14, 1990
BHIM RAJ ANAND KUMAR Vs. INCOME-TAX OFFICER	March 16, 1990
BHIM SEN Vs. IVTH ADDITIONAL DISTRICT JUDGE NAINITAL	February 13, 1990
BHOGI LAL Vs. STATE OF U P	November 19, 1990
BHOLA Vs. STATE	April 10, 1990
BHOLA NATH DUBEY Vs. DISTRICT MAGISTRATE, VARANASI AND OTHERS	November 19, 1990
BHOLA RAM Vs. BOARD OF REVENUE U P	February 5, 1990
BHULLAR NATH YADAV Vs. MAYO HALL SPORTS COMPLEX	May 2, 1990
BHUWNESH CHANDRA NAUTIYAL Vs. STATE OF U P	November 14, 1990
BIDHI CHAND KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX	July 10, 1990
BIJILI MAZDOOR SANGH Vs. INDUSTRIAL TRIBUNAL	February 19, 1990
BIMLA SOOD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	August 28, 1990
BIND BASNI RAI Vs. STATE OF U P	November 22, 1990
BIRBAL Vs. STATE OF U P	December 6, 1990
BIRENDRA NATH SINGH Vs. SHIVJI	March 19, 1990
BORE PRASAD Vs. LAXMI PRAKASH AWASTHI	December 3, 1990
BRAHMA DAYAL MEHTA Vs. SENIOR PERSONNEL EXECUTIVE INDIAN DRUGS AND PHARMACEUTICALS LTD	June 29, 1990
BRAHMADEEN Vs. STATE	February 26, 1990
BUDDHOO RAM Vs. DISTT. INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS	January 5, 1990
BUDH PRAKASH PANDEY Vs. STATE OF U P	May 23, 1990
BUDHA SHANKAR LAL Vs. STATE OF U P	November 12, 1990
BUDHI RAM Vs. STATE OF U P	November 23, 1990
BUDHISH CHANDRA Vs. STATE OF UTTAR PRADESH	August 30, 1990
BYAPAR MANDAL HATTA Vs. ATIRIKTA MUKHYA ADHIKARI	August 8, 1990
CENTRAL BANK OF INDIA Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER	August 23, 1990
CENTRAL DISTILLERY AND BREWERIES LTD. Vs. STATE OF U.P.	December 3, 1990
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA AND ANR	July 20, 1990
CH HARSHPATI Vs. COMMISSIONER OF WEALTH-TAX	November 22, 1990
CH VIKRAMPATI SINGHANIA Vs. COMMISSIONER OF WEALTH-TAX	November 19, 1990
CHAHAT AND COMPANY Vs. ASSISTANT REGIONAL TRANSPORT OFFICER	July 19, 1990
CHAKRESH CHAND JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS	September 4, 1990
CHAMAN LAL SHARMA Vs. 1ST ADDITIONAL DISTRICT JUDGES	July 31, 1990
CHAND BABU Vs. SMT. AKHTARI BEGUM	November 26, 1990
CHANDPUR SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 10, 1990
CHANDRA BHAL SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS	December 3, 1990
CHANDRA BHAN SINGH Vs. STATE OF U P	February 20, 1990
CHANDRA BHUSHAN Vs. STATE OF U P	December 14, 1990
CHANDRA ENTERPRISES Vs. CESS APPELLATE COMMITTEE	December 14, 1990
CHANDRA PRABHA Vs. RAJ KUMAR	February 6, 1990
CHANDRA PRAKASH Vs. STATE	November 19, 1990
CHANDRA PRAKASH AGARWAL AND COMPANY Vs. STATE OF U P	March 29, 1990
CHANDRA SHEKHAR Vs. GANGA PRASAD	December 5, 1990
CHANDRIKA PRASAD Vs. U P PUBLIC SERVICES TRIBUNAL	January 9, 1990
CHANDRIKA PRASAD PANDEY Vs. KANTI PANDEY	March 15, 1990
CHANNAL LAL DINGHARA Vs. COMMISSIONER OF INCOME TAX	July 30, 1990
CHARAN SINGH Vs. STATE OF U P	May 10, 1990
CHATAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 5, 1990
CHATTAR MOHAN SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE RURAL ALLAHABAD	August 24, 1990
CHATUR BHUJ PRASAD KHATTRI Vs. HARI NARAIN KHATTRI	November 9, 1990
CHAUKAS RAM Vs. SUB AREA COMMANDER	May 24, 1990
CHHOTEY Vs. STATE OF U P	November 23, 1990
CHHOTEY LAL Vs. DIST JUDGE	November 19, 1990
CHHOTEY LAL Vs. STATE OF U P	April 17, 1990
CHHOTEY LAL Vs. RAJENDRA PRASAD	August 17, 1990
CHINTA MANI TRIPATHI Vs. STATE OF UTTAR PRADESH	December 14, 1990
CHUNI LAL GUPTA Vs. K P SINGH	November 13, 1990
COMMISSIONER OF GIFT TAX Vs. MOTOR SALES RF	July 17, 1990
COMMISSIONER OF INCOME TAX Vs. SURJI DEVI KUNJI LAL JAIPURIA CHARITABLE TRUST NO 2	August 9, 1990
COMMISSIONER OF INCOME TAX Vs. H R SUGAR FACTORY PRIVATE LIMITED	July 31, 1990
COMMISSIONER OF INCOME TAX Vs. SARAN ENGINEERING COMPANY LIMITED	September 6, 1990
COMMISSIONER OF INCOME TAX Vs. AGARWAL R K	August 20, 1990
COMMISSIONER OF INCOME TAX Vs. S B SUGAR MILLS	August 20, 1990
COMMISSIONER OF INCOME TAX Vs. PLASTIC PRODUCTS LIMITED	August 21, 1990
COMMISSIONER OF INCOME TAX Vs. KAMALA TOWN TRUST	August 22, 1990
COMMISSIONER OF INCOME TAX Vs. J K ORGANISATION	July 10, 1990
COMMISSIONER OF INCOME TAX Vs. MODIPON LIMITED NO 2	May 11, 1990
COMMISSIONER OF INCOME TAX Vs. SHEIKHAR CHAND AND SONS	May 2, 1990
COMMISSIONER OF INCOME TAX Vs. CHAUBEY AND CO	April 6, 1990
COMMISSIONER OF INCOME TAX Vs. JITENDRA KUMAR VIDYA DEVI	April 9, 1990
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR	January 2, 1990
COMMISSIONER OF INCOME TAX Vs. H R SUGAR FACTORY	November 13, 1990
COMMISSIONER OF INCOME TAX Vs. JANKI SARAN KAILASH CHAND	November 13, 1990
COMMISSIONER OF INCOME TAX Vs. TABLEWARE CRAFT COTTAGE	November 13, 1990
COMMISSIONER OF INCOME TAX Vs. ONKAR SARAN	November 12, 1990
COMMISSIONER OF INCOME TAX Vs. MAHABIR JUTE MILLS PRIVATE LIMITED	November 12, 1990
COMMISSIONER OF INCOME TAX Vs. SATYA DEO OMPRAKASH	November 9, 1990
COMMISSIONER OF INCOME TAX Vs. NARESH CHANDRA BHARGAVA	November 8, 1990
COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LIMITED	November 8, 1990
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED	October 5, 1990
COMMISSIONER OF INCOME TAX Vs. CHEEKAY ASSOCIATES	September 10, 1990
COMMISSIONER OF INCOME TAX Vs. MANSA RAM AND SONS	September 12, 1990
COMMISSIONER OF INCOME TAX Vs. BABU RAM RAMESH CHAND	October 23, 1990
COMMISSIONER OF INCOME TAX Vs. NAGARMAL BISHESHAR LAL	October 16, 1990
COMMISSIONER OF INCOME TAX Vs. J K IRON AND STEEL CO P LIMITED	October 11, 1990
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL SALES PRIVATE LIMITED	November 19, 1990
COMMISSIONER OF INCOME TAX Vs. HEMANTPAT SINGHANIA HUF	November 22, 1990
COMMISSIONER OF INCOME TAX Vs. JAGJIWAN PATEL CO	November 20, 1990
COMMISSIONER OF INCOME TAX Vs. BHAGAT SHYAM AND CO	November 21, 1990
COMMISSIONER OF INCOME TAX Vs. MATA PRASAD AND BROTHER	November 22, 1990
COMMISSIONER OF INCOME TAX Vs. INDRALOK PICTURE PALACE	November 26, 1990
COMMISSIONER OF INCOME TAX Vs. CHANDER PRAKASH	November 27, 1990
COMMISSIONER OF INCOME TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION LIMITED	November 28, 1990
COMMISSIONER OF INCOME TAX Vs. RAM NATH RAM PRASAD	December 4, 1990
COMMISSIONER OF INCOME TAX Vs. BALDEO PRASAD GUPTA AND SONS	December 10, 1990
COMMISSIONER OF INCOME TAX Vs. MADHO LAL SUA LAL	December 10, 1990
COMMISSIONER OF INCOME TAX Vs. JANANAMANDAL LIMITED	December 10, 1990
COMMISSIONER OF INCOME TAX Vs. DEVELOPMENT TRUST P LIMITED	December 6, 1990
COMMISSIONER OF INCOME TAX Vs. TRIVENI SHEET GLASS WORKS LIMITED	December 14, 1990
COMMISSIONER OF INCOME TAX Vs. ALANKAR BOTTLING CO	December 14, 1990
COMMISSIONER OF INCOME TAX Vs. PANCHAYATI AKHARA NIRMAL	December 18, 1990
COMMISSIONER OF INCOME-TAX Vs. MAHAVIR PRASAD JAWAHAR LAL	December 14, 1990
COMMISSIONER OF INCOME-TAX Vs. R B MULTANIMAL MODI AND SONS	December 13, 1990
COMMISSIONER OF INCOME-TAX Vs. EDUCATIONAL SUPPLYING AND CO	December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. KESHO DASS SHRI GOPAL	December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. LAW TIMES PRESS	December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. MEWALAL KANHAIYALAL	December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. ALI SONS EXPORT CO	December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. VINDESHWARI TRADING CORPORATION	December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD	November 28, 1990
COMMISSIONER OF INCOME-TAX Vs. JAIDEL DEVI ANAND RAM JAIPURIA CHARITABLE TRUST	November 28, 1990
COMMISSIONER OF INCOME-TAX Vs. J P ENGINEERING WORKS	November 26, 1990
COMMISSIONER OF INCOME-TAX Vs. INAMULLAH	November 20, 1990
COMMISSIONER OF INCOME-TAX Vs. UNIVERSITY PRINTERS	October 23, 1990
COMMISSIONER OF INCOME-TAX Vs. KEDAR NATH FINISHING WORKS	October 22, 1990
COMMISSIONER OF INCOME-TAX Vs. SURAJI DEVI KUNJI LAL JAIPURIA CHARITABLE TRUST	September 10, 1990
COMMISSIONER OF INCOME-TAX Vs. BHARAT ZARDA FACTORY	October 10, 1990
COMMISSIONER OF INCOME-TAX Vs. RAMESHWAR PRASAD AND CO	November 9, 1990
COMMISSIONER OF INCOME-TAX Vs. VIRMANI REFRIGERATION AND STORAGE PVT LTD	November 14, 1990
COMMISSIONER OF INCOME-TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION NO 1	November 14, 1990
COMMISSIONER OF INCOME-TAX Vs. UMRAO SINGH MITHAI LAL	November 14, 1990
COMMISSIONER OF INCOME-TAX Vs. GOEL ENGINEERING CORPORATION	November 15, 1990
COMMISSIONER OF INCOME-TAX Vs. VIDYA DEVI	April 9, 1990
COMMISSIONER OF INCOME-TAX Vs. S B FOUNDRY	April 9, 1990
COMMISSIONER OF INCOME-TAX Vs. MEERA PREM SUNDER	May 10, 1990
COMMISSIONER OF INCOME-TAX Vs. KUMAUN MANDAL VIKAS NIGAM LTD	May 7, 1990
COMMISSIONER OF INCOME-TAX Vs. RAJENDRA KUMAR KARANWAL	July 10, 1990
COMMISSIONER OF INCOME-TAX Vs. GANGA PRASAD PIAREY LAL	May 23, 1990
COMMISSIONER OF INCOME-TAX Vs. KAMLA TOWN TRUST	August 22, 1990
COMMISSIONER OF INCOME-TAX Vs. R K AGARWAL	August 20, 1990
COMMISSIONER OF INCOME-TAX Vs. ANAND SWARUP BRIJENDRA SWARUP CHARITABLE TRUST	September 10, 1990
COMMISSIONER OF INCOME-TAX Vs. RAMAN IRON FOUNDRY AND STEEL ROLLING MILLS	July 31, 1990
COMMISSIONER OF INCOME-TAX Vs. BHAWANI PRASAD GIRDHARI LAL AND CO	July 30, 1990
COMMISSIONER OF SALES TAX Vs. SOMESHWAR DUTTA TAULA	February 2, 1990
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. EICHER FARM MACHINERY LTD	February 3, 1990
COMMISSIONER OF WEALTH TAX Vs. KANODIA B M HUF	April 11, 1990
COMMISSIONER OF WEALTH TAX Vs. SADI RAM GANGA PRASAD HUF	March 20, 1990
COMMISSIONER OF WEALTH TAX Vs. SHANTHI DEVI KAUSHIK SMT	July 31, 1990
COMMISSIONER OF WEALTH TAX Vs. ADITYA KISHORE BHARTIYA SRI	July 25, 1990
COMMISSIONER OF WEALTH TAX Vs. SADI RAM GANGA PRASAD HUF	June 1, 1990
COMMISSIONER OF WEALTH TAX Vs. MANAL M	November 19, 1990
COMMISSIONER OF WEALTH TAX Vs. MEHTA P N	December 10, 1990
COMMISSIONER OF WEALTH-TAX Vs. P N MEHTA	December 10, 1990
COMMISSIONER OF WEALTH-TAX Vs. NAROTTAM DAS	December 13, 1990
COMMISSIONER OF WEALTH-TAX Vs. HARISH CHANDRA AGARWAL PADAM CHAND AND SITA RAM	December 4, 1990
COMMISSIONER OF WEALTH-TAX Vs. GAUR HARI SINGHANIA AND KAILASHPAT SINGHANIA	November 21, 1990
COMMISSIONER OF WEALTH-TAX Vs. M MANAL	November 19, 1990
COMMISSIONER OF WEALTH-TAX Vs. UDAI SAROJ SHAH AND ARUN PRAKASH SHAH	November 15, 1990
COMMISSIONER OF WEALTH-TAX Vs. PUSHPAWATI DEVI SINGHANIA	November 13, 1990
COMMISSIONER OF WEALTH-TAX Vs. RAMA SHANKER GUPTA	December 18, 1990
COMMISSIONER OF WEALTH-TAX Vs. SURESH KUMAR KAUSHIK ALIAS CHAKKARPANI	July 31, 1990
COMMISSIONER OF WEALTH-TAX Vs. SHANTI DEVI KAUSHIK	July 31, 1990
COMMISSIONER OF WEALTH-TAX Vs. SRI ADITYA KISHORE BHARTIYA	July 25, 1990
COMMISSIONER OF WEALTH-TAX Vs. B M KANODIA HUF	April 11, 1990
COMMISSIONER OF WEALTH-TAX Vs. SADI RAM GANGA PRASAD HUF	January 1, 1990
COMMISSIONER SALES TAX U P Vs. C K CHEMICALS	April 12, 1990
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. VICE-CHANCELLOR SAMPURNA NAND SANSKRIT VISHWAVIDYALAYA AND OTHERS	December 12, 1990
COMMITTEE OF MANAGEMENT ATARRA POST GRADNATE COLLEGE Vs. CHANCELLOR BUNDELKHAND UNIVERSITY	December 11, 1990
COMMITTEE OF MANAGEMENT JANTA VIDYALAYA SINGHPUR Vs. BASIC SHIKSHA ADHIKARI	December 12, 1990
COMMITTEE OF MANAGEMENT NEHRU VIDYAPEETH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR	October 12, 1990
COMMITTEE OF MANAGEMENT OF RAJENDRA PRASAD INTERMEDITE COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY	January 1, 1990
COMMITTEE OF MANAGEMENT OF RAM KRISHNA MAHILA VIDYA MANDIR Vs. U P MADHYAMIK SHIKSHA SEWA AYOG	March 22, 1990
COMMITTEE OF MANAGEMENT OF SHRI NEHRU INTER COLLEGE, RASDHAN POST OFFICE RASDHAN, DISTRICT KANPUR DEHAT THROUGH ITS MANAGER AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT AND OTHERS	May 22, 1990
COMMITTEE OF MANAGEMENT SRI PYARE LAL SHASTRI JUNIOR HIGH SCHOOL Vs. BASIC SHIKSHA ADHIKARI	April 6, 1990
COMMITTEE OF MANAGEMENT SRI SIDHA NATH UCHCHATAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION 7TH REGION GORAKHPUR	October 11, 1990
COMMITTEE OF MANAGEMENT SRI V D MISRA HIGHER SECONDARY SCHOOL KANPUR NAGAR Vs. ADDITIONAL CITY MAGISTRATE 5 KANPUR NAGAR	April 25, 1990
COMMITTEE OF MANAGEMENT VIDYA MANDIR DEGREE COLLEGE KAIMGANJ Vs. VICE CHANCELLOR KANPUR UNIVERSITY	March 19, 1990
COMMITTEE OF MANAGEMENT, JUNTA DEGREE COLLEGE, RANIPUR, MAU Vs. STATE OF U.P. AND OTHERS	December 14, 1990
COMMITTEE OF MANAGEMENT, NEHRU SANSKRIT MAHAVIDYALAYA Vs. UPKUL SACHIV (SAMBADTHATA), SAMPURNANAND SANSKRIT UNIVERSITY AND OTHERS	March 7, 1990
DAYA RAM Vs. STATE OF U P	October 17, 1990
DEEPALI BHATTACHARYA Vs. RAMJI	May 10, 1990
DELTA ENGINEERING CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	May 3, 1990
DEOKI NANDAN SINGHANIA AOP Vs. COMMISSIONER OF INCOME TAX	April 10, 1990
DEV KUMAR JAIN Vs. AGRICULTURAL VALUATION OFFICER ITO	July 10, 1990
DEVAKAR Vs. B P PANDEY	April 18, 1990
DEVAKAR Vs. B P PANDEY	April 8, 1990
DEVENDRA NATH MISHRA Vs. THE DISTRICT JUDGE, PILIBHIT AND OTHERS	January 27, 1990
DEVENDRA SHANKAR GRAM PRADHAN Vs. STATE OF U P	September 11, 1990
DEVENDRA SINGH Vs. BHOLE RAM	November 12, 1990
DEVENDRA SINGH Vs. BHOLE RAM	December 11, 1990
DEVENDRA SINGH Vs. STATE OF U P	July 10, 1990
DEVI DASS Vs. HARI DASS	April 11, 1990
DEWAKAR Vs. R P PANDEY	May 11, 1990
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 12, 1990
DHAN BAHADUR Vs. DISTRICT JUDGE DEHRADUN	February 28, 1990
DHANINDER KUMAR Vs. DEEP CHAND	May 22, 1990
DHARAM DUTT ARYA Vs. COMMISSIONER OF INCOME TAX	April 30, 1990
DHARAM PAL SINGH Vs. STATE BANK OF INDIA AND ANR	February 17, 1990
DHARAMPAL Vs. STATE OF U P	April 11, 1990
DHARMENDRA KUMAR GUPTA Vs. CHANDRA PRABHA DEVI	May 15, 1990
DHARMESH CHANDRA Vs. MULAYAM SINGH YADAV, CHIEF MINISTER STATE OF U.P.	September 12, 1990
DHIRENDRA CHANDRA Vs. STATE OF U P	August 7, 1990
DHIRENDRA KUMAR GUPTA Vs. MASHI PRASAD KAILASH NATH	February 12, 1990
DHIRENDRA MOHAN GUPTA Vs. COMMISSIONER OF INCOME TAX	October 5, 1990
DHIRENDRA MOHAN SEKSENA Vs. PRESCRIBED AUTHORITY, EEILLY	May 16, 1990
DHONDHAI Vs. SHARDA DEVI	November 26, 1990
DILIP BHARGAVA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 25, 1990
DILIP KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS	March 26, 1990
DINA NATH PANDEY Vs. STATE OF U P	January 4, 1990
DINESH Vs. DISTRICT INSPECTOR OF SCHOOLS, MAU	May 16, 1990
DINESH KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL	December 4, 1990
DINESH KUMAR SINGH RATHORE Vs. STATE OF U P	October 9, 1990
DINESH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS	May 4, 1990
DIVAN SINGH PRADHAN Vs. DISTRICT PANCHAYAT RAJ OFFICER	March 16, 1990
DIVISIONAL RAILWAY MANAGER Vs. ZONAL WORKING, UTTAR RAILWAY, KANPUR AND ANOTHER	February 5, 1990
DORI Vs. STATE OF UTTAR PRADESH	August 9, 1990
DR. BANDANA SINGH Vs. PRINCIPAL, MLN MEDICAL COLLEGE, ALLAHABAD AND OTHERS	May 30, 1990
DR. MRS. NIDHI GUPTA Vs. THE PRINCIPAL, S.N. MEDICAL COLLEGE, AGRA AND OTHERS	May 8, 1990
DR. R. P. SRIVASTAVA AND OTHERS Vs. CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, KANPUR AND ANOTHER	March 29, 1990
DR. S.K. CHADDHA Vs. STATE OF U.P. AND OTHERS	May 7, 1990
DR. SHAKTI SAXENA Vs. PRINCIPAL B.R.D. MEDICAL COLLEGE, GORAKHPUR AND OTHERS	December 5, 1990
DR. Y. K. MATHUR Vs. VICE	March 29, 1990
DUDHNATH Vs. UNION OF INDIA AND OTHERS	February 19, 1990
DUNNA LAL Vs. STATE OF UTTAR PRADESH	April 25, 1990
DURGA METAL WORKS Vs. COMMISSIONER OF INCOME TAX	November 22, 1990
DURGA PRASAD SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARLI AND ANOTHER	October 22, 1990
DURGA VIJAY SINGH Vs. SPECIAL JUDGE (ARTHIK APRADH) ETAH	February 19, 1990
DVIJENDRA NATH Vs. DIRECTOR OF MEDICAL EDUCATION U P	March 28, 1990
DWARIKA ALIAS LALLA Vs. STATE OF U P	February 2, 1990
Dwarika and another Vs. State of U.P.	February 2, 1990
ELGIN MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1990
ELGIN MILLS COMPANY LTD Vs. COLLECTOR OF C EX	March 29, 1990
ETAWAH SAHKARI MATSYA JEEVI SAMITI LTD. AND ORS. Vs. STATE OF U.P. AND ORS.	July 19, 1990
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION ELECTRICITY BOARD MATHURA Vs. KAILASH CHANDRA GAUTAM	May 25, 1990
FAIZUDDIN KHAN Vs. ADDITIONAL SESSIONS JUDGE	January 15, 1990
FAIZUDDIN KHAN Vs. HASEENA BEGUM	January 15, 1990
FAKIR CHAND Vs. STATE	March 21, 1990
FATTA Vs. STATE	April 4, 1990
FATTA Vs. STATE OF U P	April 25, 1990
FIFTH GENERATION EDUCATION SOCIETY Vs. COMMISSIONER OF INCOME TAX	May 10, 1990
FIRANGI SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION	December 14, 1990
FLIGHT LIEUTENANT H B MISRA Vs. AIR MARSHAL M S BAWA AIR OFFICER	December 21, 1990
FLIGHT LIEUTENANT H B MISRA Vs. AIR MARSHAL M S BAWA	May 26, 1990
FOOD CORPORATION OF INDIA Vs. AGRAWAL TRADERS	November 30, 1990
GAMA AND OTHERS Vs. SARDAR BOOTA SINGH AND OTHERS	May 27, 1990
GANDHI SHANKER SINGH Vs. VIII ADDITIONAL DISTRICT JUDGE VARANASI	September 11, 1990
GANESH CHANDRA GUPTA Vs. PRESCRIBED AUTHORITY	January 23, 1990
GANESH ENGINEERING WORKS Vs. UNION OF INDIA	November 12, 1990
GANESH PRASAD PANDEY Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY, GORAKHPUR AND OTHERS	February 20, 1990
GANGA SINGH Vs. STATE	April 19, 1990
GAURI SHANKAR Vs. STATE OF U P	April 6, 1990
Gauri Shanker Vs. State of U.P.	April 6, 1990
GAYA PRASAD BAYA Vs. COMMISSIONER OF INCOME TAX	September 6, 1990
GAYA PRASAD RASTOGI Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR NAGAR	August 2, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSTT COLLECTOR C EX	August 1, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA UOI	January 18, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSISTANT COLLECTOR OF C EX	January 19, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. COLLECTOR OF CENTRAL EXCISE	November 16, 1990
GEETA BANSAL Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P	April 13, 1990
GHAFUR DARZI Vs. STATE OF UTTAR PRADESH	September 20, 1990
GHAI ICE-CREAM (P) LIMITED Vs. UNION OF INDIA	October 9, 1990
GHAN SHYAM Vs. ADDITIONAL COMMISSIONER JHANSI	December 20, 1990
GHANSHYAM Vs. SUB DIVISIONAL OFFICER SALON DISTRICT	February 20, 1990
GHANSHYAM Vs. RAM NIWAS	March 26, 1990
GHAUHAN Vs. PARGANADHIKARI, SAIDPAR, DISTRICT, GHAZIPUR AND OTHERS	November 9, 1990
GHULAM MUHIDDIN Vs. INSPECTOR OF ANGLO INDIAN SCHOOLS	July 20, 1990
GHULAM RASOOL AND OTHERS Vs. ZILA PARISHAD AND OTHERS	March 26, 1990
GIRDHARI LAL Vs. THE PRESCRIBED AUTHORITY	January 24, 1990
GIRDHARI LAL Vs. THE PRESCRIBED AUTHORITY, DEORIA AND OTHERS	January 14, 1990
GIRISH CHANDRA Vs. RAM AUTAR	February 8, 1990
GIRJA SHANKAR MISRA Vs. UNION OF INDIA AND OTHERS	February 1, 1990
GIRJA SHANKAR SHUKLA Vs. SUB DIVISIONAL MAGISTRATE KHARGA	September 10, 1990
GIRJESH Vs. STATE	March 14, 1990
GIRRAJ KISHORE KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX	July 11, 1990
GOEL TEXTILE INDUSTRIES Vs. UNION OF INDIA UOI	December 17, 1990
GOPAL DAS Vs. STATE OF U P	July 25, 1990
GOPAL PRASAD GUPTA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS	March 28, 1990
GOPAL SINGH GORKHA Vs. STATE OF UTTAR PRADESH	October 12, 1990
GOPI KRISHNA AND CO Vs. COMMISSIONER OF INCOME TAX	December 4, 1990
GOPI NATH Vs. STATE OF U P	November 30, 1990
GOPI NATH Vs. STATE OF U P	November 12, 1990
GOVARDHAN KAGAJ UDYOG RANKUTA AGRA Vs. U P FINANCIAL CORPORATION AGRA	December 18, 1990
GOVIND PRASAD Vs. U P FINANCIAL CORPORATION	March 16, 1990
GOVIND PRASAD GOENKA Vs. STATE OF U P	July 8, 1990
GOVIND PRASAD GOENKA Vs. STATE OF U.P.	July 18, 1990
GUDDI ALIAS MITHILESH Vs. IST ADDITIONAL DISTRICT JUDGE MAINPURI	July 24, 1990
GUDDU Vs. STATE OF UTTAR PRADESH	February 8, 1990
GUDU Vs. STATE OF U.P.	February 9, 1990
GULATI PHARMACEUTICALS PRIVATE LIMITED Vs. PRAKASH CHANDRA INCOME TAX OFFICER	August 24, 1990
Gulfam Vs. State of u.p.	July 11, 1990
H D MUNDRA Vs. STATE OF U P	December 13, 1990
HAFIZ GULAM HUSAIN Vs. MOHD. YAMIN AND OTHERS	December 14, 1990
HAFOOZ KHAN Vs. STATE OF U P	November 22, 1990
HANS RAJ SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION	July 10, 1990
HAPUR PRINTING PRESS Vs. COMMISSIONER OF INCOME TAX	December 5, 1990
HAPUR SAHKARI KRAYA VIKRYA SAMITI LTD Vs. STATE OF U P	May 11, 1990
HAR CHANDI Vs. STATE OF UTTAR PRADESH	May 24, 1990
HAR NARAIN AND SONS Vs. STATE OF U P	February 14, 1990
HAR VILAS Vs. STATE OF U P	April 24, 1990
HARDEEP SINGH Vs. SRI RAMA RAMAN	September 13, 1990
HARDEO SINGH Vs. RAMA RAMAN AND ANOTHER	September 13, 1990
HARDOI ROADWAYS PRIVATE UNION HARDOI Vs. CANTONMENT BOARD SHAHJAHANPUR	September 11, 1990
HARDOI ROADWAYS PRIVATE UNION HARDOI Vs. CANTONMENT BOARD SHAHJAHANPUR	November 9, 1990
HARI KISHAN AGARWAL Vs. SHANTI DEVI SHARMA	April 18, 1990
HARI LAL SHARMA Vs. INDO GULF FERTILIZERS AND CHEMICAL CORPORATION JAGDISHPUR	August 8, 1990
HARI NARAIN Vs. SHIV KUMAR	January 17, 1990
HARI OM Vs. PRESCRIBED AUTHORITY, I ADDITIONAL C.J., MATHURA AND ANOTHER	August 1, 1990
HARI OM PRAKASH Vs. CONTROLLER OF ESTATE DUTY	July 11, 1990
HARI SHANKAR TRIPATHI Vs. STATE OF U P	May 7, 1990
HARI SHANKER PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH	October 11, 1990
HARI SHARAN SARRAF Vs. COMMISSIONER OF INCOME TAX	September 6, 1990
HARIHAR PRASAD Vs. STATE OF U P	February 1, 1990
HARISH CHANDRA Vs. STATE	July 12, 1990
HARISH CHANDRA PRASAD Vs. SUPERINTENDENT CENTRAL JAIL	May 14, 1990
HARNATH RAM NATH Vs. COMMISSIONER OF INCOME TAX	October 25, 1990
HARPAL DUTT SHARMA Vs. STATE	January 12, 1990
HARVANSH SAHAI SRIVASTAVA Vs. STATE OF U P	January 25, 1990
HAVALDAR Vs. STATE OF U P	July 9, 1990
HIRAN TOBACCO FACTORY Vs. UNION OF INDIA UOI	September 10, 1990
HOTEL GANGES LIMITED Vs. INCOME TAX OFFICER	November 16, 1990
HRI SHANKAR KAUSHIK Vs. MUNICIPAL BOARD, ALIGARH	September 10, 1990
HUSSAINI Vs. STATE OF U P	February 28, 1990
I T C LTD Vs. UNION OF INDIA UOI	August 9, 1990
ICHCHA RAM Vs. PARSANDI	July 9, 1990
ILAM SINGH Vs. VITH ADDL DISTRICT JUDGE MUZAFFARNAGAR	April 19, 1990
INDERJEET SINGH Vs. STATE OF U P	March 28, 1990
INDIAN OXYGEN LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE	September 4, 1990
INDRA DEVA IN JAIL Vs. STATE	August 18, 1990
INDRA JEET Vs. STATE	August 31, 1990
INDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX	April 18, 1990
INDRAJIT SINGH Vs. STATE OF UTTAR PRADESH	November 13, 1990
INDRAWATI Vs. UNION OF INDIA UOI	May 26, 1990
IQBAL SIDDIQUI Vs. SMT. KISHWAR JAHAN	August 28, 1990
IRFAN Vs. STATE OF U P	April 9, 1990
ISHWARI PRASAD Vs. COMMISSIONER JHANSI DIVISION	December 4, 1990
JAGAT PAL SINGH Vs. STATE	February 7, 1990
JAGDAMBA PRASAD TEWARI Vs. STATE OF UTTAR PRADESH	December 4, 1990
JAGDIP SINGH Vs. STATE OF U P	May 11, 1990
JAGDISH Vs. STATE OF U P	February 7, 1990
JAGDISH Vs. STATE OF U P	November 14, 1990
JAGDISH CHANDRA DIXIT Vs. RABINDRA DIXIT	November 28, 1990
JAGDISH NARAIN TIWARI Vs. STATE	July 19, 1990
JAGDISH PRASAD Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR	May 9, 1990
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH	November 29, 1990
JAGDISH PRASAD SINHA Vs. PRESIDING OFFICER LABOUR COURT	March 26, 1990
JAGDISH YADAV Vs. SENIOR SUPERINTENDENT OF POLICE	May 10, 1990
JAI BHAGWAN Vs. STATE OF U P	April 26, 1990
JAI HARI TEWARI Vs. MANAGING DIRECTOR	December 20, 1990
JAI PRAKASH Vs. STATE OF U P	October 15, 1990
JAI PRAKASH NARAIN RAI Vs. STATE OF U P	February 2, 1990
JAIPAL SINGH Vs. STATE OF UTTAR PRADESH	March 9, 1990
JAISHREE POULTRY FEED INDUSTRIES Vs. STATE OF U P	November 16, 1990
JAMUNA RAI S/O RAM VRAT RAI AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.	October 15, 1990
JANTA METAL WORKS Vs. INCOME TAX OFFICER	July 18, 1990
JARAWAR SINGH Vs. STATE	December 11, 1990
JASWANT KAUR Vs. SARLA ARYA	August 24, 1990
JASWANT SINGH Vs. RAM SINGH	May 25, 1990
JAVED AKHTAR Vs. STATE OF U P	November 22, 1990
JAWAHAR LAL Vs. AWADH BIHARI	March 15, 1990
JAY SHREE TEA LTD Vs. INDUSTRIAL TRIBUNAL 1	March 28, 1990
Jeet Narain and another Vs. State of U.P.	January 19, 1990
JHABBAR AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS	January 11, 1990
JIT SINGH ALIAS HARJEET SINGH Vs. STATE OF U P.	November 14, 1990
JITENDRA KUMAR JAIN Vs. STATE OF U P	September 4, 1990
JITENDRA KUMAR PODDAR Vs. PRESCRIBED AUTHORITY	December 14, 1990
JITENDRA NATH SINGH Vs. ALOK RANJAN	August 17, 1990
JITENDRA NATH SINGH AND ANOTHER Vs. ALOK RANJAN, VICE	May 23, 1990
JITENDRA NATH SINGH AND ANOTHER Vs. ALOK RANJAN AND OTHERS	August 27, 1990
JITENDRA NATH, GENERAL MANAGER (ADMN.) U.P. CO Vs. STATE OF U.P.	May 22, 1990
JOGENDRA SINGH Vs. STATE OF U P	March 2, 1990
JOHARI DEVI GIRLS INTER COLLEGE, KANPUR AND ANOTHER Vs. U. P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS	April 6, 1990
KAILASH CHANDRA AGARWAL Vs. SUBHASH CHAND AGARWAL	May 25, 1990
KAILASH STRUCTURALS PVT LIMITED Vs. UNION OF INDIA	July 18, 1990
KALATMAK CHURI NIRMATA AND OTHERS Vs. STATE BANK OF INDIA	September 13, 1990
KALAWATI Vs. STATE OF U P	July 11, 1990
KALI CHARAN Vs. STATE OF U P	January 2, 1990
KALLOOMAL TAPESHWARI PRASAD AND CO Vs. RASTRIYA CHEMICALS AND FERTILIZERS LTD	March 7, 1990
KALLU Vs. STATE OF U P	March 1, 1990
KALYAN ELECTRONICS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	May 3, 1990
KALYAN SAMITI Vs. STATE OF U P	May 8, 1990
KALYANPUR COLD STORAGE Vs. SOHANLAL BAJPAI	March 1, 1990
KAMAL NARAIN TRIPATHI Vs. BASIC SHIKSHA ADHIKARI KANPUR AND ANOTHER	May 16, 1990
KAMAL SINGH Vs. STATE OF UTTAR PRADESH	February 15, 1990
KAMAL SINGH Vs. RESHAM SINGH	May 4, 1990
KAMALA Vs. COMMISSIONER OF INCOME TAX	September 6, 1990
KAMESHWAR NATH MISRA Vs. STATE OF U P	September 3, 1990
Kamta Prasad and another Vs. Kunware and another	August 16, 1990
KANHAIYA LAL Vs. STATE OF U.P.	November 22, 1990
KANHAIYA LAL GUPTA Vs. STATE OF UTTAR PRADESH	May 25, 1990
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UNION OF INDIA, ACCE	November 14, 1990
KANPUR PLASTIPACK LTD Vs. UNION OF INDIA UOI	August 28, 1990
KAPOOR CHAND Vs. DEVELOPMENT AUTHORITY AGRA	April 16, 1990
KAPOOR LAL Vs. STATE OF UTTAR PRADESH	November 19, 1990
KARAN SINGH Vs. STATE OF U P	May 4, 1990
KEDAR NATH CHAUBE Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION	September 14, 1990
Kedar Nath Dhanwik Vs. State of U.P.and another	July 23, 1990
KESAR ENTERPRISES LIMITED Vs. STATE OF U P	May 17, 1990
KESHAV SINGH AZAD Vs. STATE OF U P AND ANOTHER	October 10, 1990
KHACHERU Vs. STATE OF U P	July 23, 1990
KHALIL ULLAH KHAN Vs. IV ADDITIONAL DISTRICT JUDGE GORAKHPUR	January 25, 1990
KHEM KARAN Vs. STATE OF UTTAR PRADESH	November 26, 1990
KINGS INTERNATIONAL Vs. INCOME TAX OFFICER	March 14, 1990
KISAN GHAR Vs. COMMISSIONER OF INCOME TAX	November 14, 1990
KISAN SAHAKARI CHINI MILLS LTD Vs. UNION OF INDIA UOI	December 4, 1990
KISHAN GUPTA Vs. RAM BABU GUPTA	January 19, 1990
KISHAN LAL SINGHANIA Vs. DISTRICT JUDGE KANPUR NAGAR	March 8, 1990
KM RENU TYAGI Vs. STATE OF UTTAR PRADESH	October 16, 1990
KM. PALLAVI MUKHERJEE Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P. ALLAHABAD AND OTHERS	June 18, 1990
KM. SHASHI SINGH Vs. U.P. HIGHER EDUCATION SERVICE COMMISSION AND OTHERS	October 10, 1990
KODU LAL Vs. STATE OF U P	January 19, 1990
KOHINOOR CANE CRUSHER Vs. ADDITIONAL SECRETARY GOVT OF INDIA	September 4, 1990
KRISHI DIESEL FILLING STATION Vs. MUNICIPAL BOARD	January 2, 1990
KRISHNA AUTAR Vs. COMMISSONER OF JHANSI DIVISION JHANSI	August 23, 1990
KRISHNA GOPAL Vs. REGIONAL TRANSPORT AUTHORITY AGRA	May 24, 1990
KRISHNA KHANNA Vs. MUNICIPAL BOARD BAREILLY	March 1, 1990
KRISHNA LAL ALIAS KALE Vs. STATE OF U P	November 20, 1990
KRISHNA PRASD Vs. NOTIFIED AREA OBRA	March 14, 1990
KRISHNA RANI Vs. DISTRICT JUDGE DEHRADUN	February 13, 1990
KSHETRIYA SHRI GANDHI ASHRAM SHIKOHABAD Vs. SPECIAL JUDGE E C ACT	January 29, 1990
KUBER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH	March 19, 1990
KULDEEP NARAIN VERMA Vs. U. P. STATE ROAD TRANSPORT CORPORATION, ALLAHABAD AND ANOTHER	December 25, 1990
KULVINDER KAUR Vs. JASBIR SINGH	July 30, 1990
KUMAR SAHELI Vs. SAFIR UDDIN	October 10, 1990
KUNDAN Vs. 1ST ADDL DIST JUDGE BULANDSHAHR	March 21, 1990
KUNDAN SINGH Vs. STATE OF U P	November 20, 1990
KUSUM Vs. TOWN AREA BABARPUR	May 7, 1990
L M TRIVEDI Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD	November 14, 1990
LACHMAN Vs. SPECIAL LAO SONS	April 9, 1990
LACHMAN DAS Vs. STATE OF U P	March 21, 1990
LAKHI CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR	March 19, 1990
LAKSHMAN RAM Vs. GANGA RAM	July 9, 1990
LAL BAHADUR SINGH Vs. STATE OF U P	November 22, 1990
LAL CHANDRA Vs. VICE-CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI	December 5, 1990
LAL JI Vs. DISTRICT MAGISTRATE, ALLAHABAD AND ANOTHER	February 8, 1990
LALA RAM Vs. STATE OF U.P.	January 30, 1990
LALA RAM VISHAN DAS Vs. INCOME TAX OFFICER	March 14, 1990
LALLAN PRASAD Vs. STATE OF U P	October 23, 1990
LATEEF Vs. STATE OF U P	April 19, 1990
LAXMI ELECTRONIC CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 14, 1990
LAXMI NARAIN Vs. MUNNI DEVI	August 7, 1990
LAXMI NARAIN AGARWAL Vs. STATE	July 30, 1990
LAXMI NARAIN GUPTA Vs. MAHA NARAIN KAPOOR	November 28, 1990
LAXMI NARAYAN Vs. STATE	August 31, 1990
LEELA MOVIES Vs. COMMISSIONER OF INCOME TAX	November 26, 1990
LIAQAT ALI Vs. DISTRICT PANCHAYAT RAJ OFFICER DEORIA	April 11, 1990
LML LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	April 6, 1990
LODAI Vs. STATE	December 12, 1990
LT COL ASHOK KUMAR Vs. NARESH CHANDRA	May 26, 1990
LUCKNOW DIOCESSAN TRUST ASSOCIATION Vs. SACHINDRANAND BAKSHI	March 15, 1990
LUXMI NARAIN SEWA PUJA TRUST Vs. STATE OF U.P. AND OTHERS	January 8, 1990
M D JOSHI Vs. STATE OF UTTAR PRADESH	January 10, 1990
M K MODI Vs. STATE OF U P	December 11, 1990
M SUBRAMANIYAM Vs. RAM AGYA PRASAD GUPTA	March 29, 1990
M. BROWN Vs. MABEES BOND	July 11, 1990
M/S TRIVENI STRUCTURAL LTD., NAINI, ALLAHABAD Vs. V.K. PILLEY AND ANOTHER	March 1, 1990
M/S. KANWAL AGENCIES AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	May 2, 1990
M/S. KEDAR NATH BAIJNATH AND OTHERS Vs. SRI RAM CHANDRAJI, SRI JANKI, SRI LAKSHMAN JI VIRAJMAN MANDIR AND OTHERS	April 24, 1990
M/S. KISAN RICE MILLS, TANDA AND OTHERS Vs. BANK OF INDIA	May 9, 1990
M/S. METAL GOODS MANUFACTURING CO. (P.) LTD. Vs. GORAKHNATH AND OTHERS	November 29, 1990
M/S. MODEL TANNERY Vs. STATE OF U.P. AND ANOTHER	October 16, 1990
MADHUBALA SINGH Vs. ALLAHABAD DEVELOPMENT AUTHORITY	August 23, 1990
MADHUSUDAN KUMAR Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS	August 7, 1990
MAHA LUXMI CHEMICALS Vs. NAGAR MAHAPALIKA BARELLY	August 1, 1990
MAHABIR SARAN DASS JAISWAL Vs. STATE OF U P	July 23, 1990
MAHALAXMI POLYPLAST PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	July 25, 1990
Mahanta and another Vs. State and another	August 28, 1990
MAHARSHI AVADHESH Vs. STATE OF UTTAR PRADESH	January 15, 1990
MAHATMA BRAHMANAND Vs. GULSHAN RAI PARTI	March 27, 1990
MAHAVIR MACHINERY CORPORATION Vs. STATE OF UTTAR PRADESH	January 12, 1990
MAHENDRA KUMAR AGARWEL CHIEF REGIONAL MANAGER STATE BANK OF INDIA AGRA Vs. SATYENDRA KUMAR VARSHNEY	November 26, 1990
MAHENDRA KUMAR MODI Vs. RAM KUMAR SHARMA	November 21, 1990
MAHENDRA KUMAR MODI Vs. STATE OF UTTAR PRADESH	December 11, 1990
MAHENDRA NATH CHAUBEY Vs. THE SUPERINTENDING ENGINEER & ORS.	April 16, 1990
MAHENDRA SINGH Vs. STATE	September 13, 1990
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH	February 9, 1990
MAHENDRA SINGH ALIAS BIRENDRA SINGH Vs. STATE OF U P	February 9, 1990
MAHESH CHAND VISHAN SWARUP Vs. COMMISSIONER OF INCOME TAX	July 24, 1990
MAHESH CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH	August 18, 1990
MAHESH KUMAR JINDAL Vs. VICE CHANCELLOR	June 18, 1990
MAHESH PAL SINGH AND OTHERS Vs. NAGAR PALIKA, UJHANI, BUDAUN	September 13, 1990
MAHESH PRASAD KEDAR NATH Vs. INCOME TAX OFFICER	October 25, 1990
MAHESH VIKRAM SINGH Vs. DISTRICT ASSISTANT REGISTRAR, CO	January 4, 1990
MAHIPAL SINGH VERMA Vs. ATMA RAM SRIVASTAVA	November 16, 1990
MAIKU Vs. RAHIMUDDIN	May 18, 1990
MAJESTIC TRADING HOUSE Vs. UNION OF INDIA	March 1, 1990
MAJJO Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	July 23, 1990
MAJOR ASHOK KUMAR SINGH Vs. VITH ADDITIONAL SESSIONS JUDGE	December 17, 1990
MANBODH PANDEY Vs. CHANCELLOR KASHI VIDYA PITH	November 20, 1990
MANGALA RAJ Vs. STATE OF U P	December 18, 1990
MANOJ NIDI Vs. CO	March 26, 1990
MANSA RAM AND SONS Vs. COMMISSIONER OF INCOME-TAX	December 4, 1990
MANSA RAM AND SONS Vs. COMMISSIONER OF INCOME TAX	November 15, 1990
MANVENDRA SINGH Vs. RAMESHWAR DAYAL	October 16, 1990
MARGRET PHILIPS Vs. ADDITIONAL DISTRICT JUDGE CUM SPECIAL JUDGE	February 6, 1990
MARUTI KISHORE Vs. ANIL KUMAR BHASIN	November 20, 1990
MARUTI KISHORE Vs. ANIL KUMAR BHASIN AND OTHERS	November 15, 1990
MAUL SHREE DEVI JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE AGRA	May 4, 1990
MEENA DAS Vs. PRESCRIBED AUTHORITY	November 30, 1990
MEERA GUPTA Vs. KANCHAN GUPTA	March 27, 1990
MEERA SINGH Vs. COMMITTEE OF MANAGEMENT ANNEBESENT JUNIOR HIGH SCHOOL	April 12, 1990
MEGHRAJ AND OTHERS Vs. RAGHUNATH AND OTHERS	July 30, 1990
MEHMOOD HALIM Vs. COMMISSIONER OF WEALTH TAX	July 31, 1990
MIR HASAN Vs. STATE OF U P	April 17, 1990
MISHRI LAL ANANDMAY Vs. RENT CONTROL AND EVICTION OFFICER	October 23, 1990
MITHILESH Vs. COLLECTOR AGRA	December 21, 1990
MOHAKAM SINGH Vs. STATE OF U P	February 8, 1990
MOHAMMAD ABBAS Vs. STATE OF U P	November 16, 1990
MOHAMMAD AZAZ Vs. MADHYAMIK SHIKSHA PARISHAD UTTAR PRADESH ALLAHABAD	April 12, 1990
MOHAMMAD HARUN Vs. STATE OF UTTAR PRADESH	December 4, 1990
MOHAMMAD ISHAQ ABDUL HAMID Vs. ZILA PARISHAD	November 13, 1990
MOHAMMAD MOINUDDIN KHAN Vs. U.P. CO	November 20, 1990
MOHAMMAD USMAN WARSI Vs. MOHAMMAD FAROOQ	March 14, 1990
MOHAN CRYSTAL GLASS WORKS Vs. UNION OF INDIA, CCE (A)	October 9, 1990
MOHAN SINGH VERMA Vs. STATE OF U P	January 15, 1990
MOHD ASLAM ALIAS MUNNEY Vs. STATE OF U P	May 15, 1990
MOHD GUFRAN Vs. STATE OF U P	April 18, 1990
MOHD HARUN Vs. STATE OF U P	December 14, 1990
MOHD JAFAR Vs. STATE OF U P	October 11, 1990
MOHD MAHMOOD ALI Vs. PRESCRIBED AUTHORITY TOWN AREA	August 16, 1990
MOHD RAZA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA	February 14, 1990
MOHD SHAFIQ AMROHI Vs. STATE OF U P	July 28, 1990
MOHD TANVEER Vs. SPECIAL ADDITIONAL DISTRICT JUDGE SAHARANPUR	January 29, 1990
MOHD ZAKARIYA Vs. VIITH ADDITIONAL DISTRICT JUDGE	January 19, 1990
MOHD. AHMAD KHAN Vs. FIRST ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND	February 7, 1990
MOHD. AHMAD KHAN Vs. THE FIRST ADDL. DISTT. JUDGE AND ORS.	February 7, 1990
MOHD. SHAMIM KHAN Vs. DY. GENERAL MANAGER (CENTRAL ZONE) AND ANOTHER	October 17, 1990
MOHRA BAI Vs. MUNICIPAL BOARD	February 14, 1990
MOOL CHANDRA MAURYA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	September 10, 1990
MORADHWAJ CHAUHAN Vs. PUBLIC SERVICE TRIBUNAL	January 19, 1990
MOTI LAL Vs. DEPUTY DIRECTOR PLANT PROTECTION MAHANAGAR	September 13, 1990
MOTI LAL PADAMPAT UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1990
MOTI LAL PADAMPAT UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX	August 24, 1990
MRIDULA DEVI (SMT.) Vs. NIDESHAK BALVIKAS SEWA EVAM PUSTHAHAR, U.P. AND OTHERS	November 28, 1990
MUBARAK ALI Vs. WAHID ALI THROUGH LRS AND OTHERS	November 19, 1990
MUMTAZ Vs. STATE OF U P	July 7, 1990
MUNISH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS DEHRADUN	January 2, 1990
MUNNA LAL Vs. STATE OF U P	February 21, 1990
MUNNA LAL AND Vs. STATE OF UTTAR PRADESH	February 21, 1990
Munna Lal and etc Vs. State of U.P. and another etc	February 21, 1990
MUNNA LAL AND SONS Vs. COMMISSIONER OF INCOME TAX	September 12, 1990
MUNNER DEVI Vs. SATYA NARAIN	December 12, 1990
MUNNI DEVI Vs. STATE OF U P	April 5, 1990
MUNNI DEVI Vs. 10TH ADDL DIST AND SESSIONS JUDGE AGRA	April 2, 1990
MUNSHI RAZA Vs. ADDITIONAL DISTRICT JUDGE GYANPUR VARANASI	December 5, 1990
MUSHTAQ ALI Vs. STATE OF U P	January 12, 1990
MUSLIM Vs. STATE OF U.P.	June 11, 1990
MUSTAFA Vs. STATE OF U P	February 6, 1990
MUSTAFA Vs. GULABA	November 15, 1990
MUZAFFARNAGAR STEELS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 3, 1990
N K JAIN AND SONS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW	March 20, 1990
NAFEES HAIDER Vs. STATE OF UTTAR PRADESH	December 17, 1990
NAGAR SWASTH ADHIKAII Vs. RAM RATAN	December 11, 1990
NAGAR SWASTHYA ADHIKARI AGRA Vs. AJAB SINGH	December 11, 1990
NAND KISHORE AGARWAL AND CO Vs. STATE OF U P	April 2, 1990
NAND KISHORE AGARWAL AND CO Vs. STATE OF UTTAR PRADESH	April 24, 1990
NAND KISHORE PRASAD Vs. THE U.P. SECONDARY EDUCATION SERVICES COMMISSION, THROUGH ITS SECRETARY AND ORS.	February 14, 1990
NAND KUMAR LAL Vs. AUTHORISED CONTROLLER AND OTHERS	September 7, 1990
NAND LAL KUSHWAHA Vs. STATE OF U.P. AND OTHERS	October 10, 1990
NANHEY SINGH Vs. STATE OF U.P.	November 14, 1990
NANHU Vs. STATE OF UTTAR PRADESH	May 10, 1990
NANNU ALIAS NANWA ALIAS NANU Vs. STATE OF UTTAR PRADESH	May 31, 1990
NAQLI Vs. STATE OF UTTAR PRADESH	October 5, 1990
NARAIN Vs. STATE OF U P	March 21, 1990
NARAIN DAS JAIN Vs. COMMISSIONER OF WEALTH TAX	November 26, 1990
NARENDRA KUMAR Vs. SHOBHA KUMARI	March 2, 1990
NARESH Vs. STATE OF U P	August 1, 1990
NARESH CHAND JAIN Vs. STATE OF UTTAR PRADESH	November 16, 1990
NARESH CHANDRA Vs. DISTRICT MAGISTRATE NAINITAL	May 25, 1990
NARESH CHANDRA Vs. RAJ RANI	May 26, 1990
NARESH KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI	July 11, 1990
NASRATULLAH Vs. STATE OF U P	November 27, 1990
NATHU Vs. 1ST ADDITIONAL DISTRICT JUDGE ETAH	March 2, 1990
NATHUNI SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION GHAZIPUR	April 17, 1990
NATIONAL TEXTILE CORPORATION (U.P.) LTD. Vs. VIII ADDITIONAL DISTRICT JUDGE	March 5, 1990
NATIONAL TEXTILE CORPORATION U P LTD Vs. PRESIDING OFFICER LABOUR COURT I	December 12, 1990
NAYAR AND NAYAR PVT LIMITED Vs. CEGAT	April 18, 1990
NEERAJ Vs. STATE OF U P	January 19, 1990
NETRAPAL GIRI Vs. ARVIND KUMAR GIRI	November 28, 1990
NEW INDIA ASSURANCE CO LTD Vs. LAKHPATI	February 19, 1990
NEW INDIA ASSURANCE COMPANY LTD Vs. SUDESH BHALLA CLAIMANTS	May 26, 1990
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. TANDON CONSTRUCTION CO.	November 15, 1990
NIHAL DEVI Vs. RAGHUVIR SINGH	January 2, 1990
NIHAL SINGH Vs. STATE OF U P	July 31, 1990
NIRANJAN PRASAD Vs. DISTRICT JUDGE DEHRADUN	December 10, 1990
NISAR AHMAD AND THEREAFTER SMT. FATIMA BIBI AND OTHERS Vs. NANHU KHAN	March 15, 1990
NOOR AHMAD Vs. UNION OF INDIA	May 25, 1990
OM PRAKASH Vs. STATE OF U P	November 23, 1990
OM PRAKASH Vs. STATE OF U P	February 27, 1990
OM PRAKASH KASHYAP Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	October 15, 1990
OM PRAKASH SHUKLA Vs. U P HIGHER EDUCATION SERVICES COMMISSION	February 2, 1990
OM PRAKASH TANDON HUF Vs. COMMISSIONER OF INCOME TAX	November 27, 1990
OM PRAKASH TEWARI Vs. STATE	September 13, 1990
OM PRAKASH YADAV Vs. COLLECTOR ETAH	December 4, 1990
ONKAR NATH SRIVASTAVA Vs. STATE OF U P	April 19, 1990
ONKAR NATH SRIVASTAVA Vs. STATE OF U.P. AND OTHERS	April 9, 1990
ORIENTAL FIRE AND GENERAL INS CO LTD Vs. MANJU GOEL	November 16, 1990
P L LAMBA Vs. KWALITY ICE CREAM CO	August 20, 1990
P N BISWAS AND CO Vs. STATE OF U P	January 8, 1990
P N SHUKIA Vs. STATE OF UTTAR PRADESH	December 21, 1990
P.C. CHARIYAN Vs. DISTRICT JUDGE, NAINITAL AND ANOTHER	January 3, 1990
PADAM CHAND JAIN Vs. CHAIRMAN, CENTRAL BANK OF INDIA AND ORS.	January 25, 1990
PADAM PRAKASH Vs. COMMISSIONER OF INCOME TAX	August 20, 1990
PADAM SINGH Vs. STATE OF U P	February 16, 1990
PAHAIWAN SINGH ALIAS KRISHNA PRATAP SINGH Vs. STATE OF U P	July 17, 1990
PAHARPUR COOLING TOWER LTD Vs. UNION OF INDIA UOI	January 1, 1990
PAHULAL VED PRAKASH Vs. COMMISSIONER OF INCOME TAX	May 7, 1990
PALJHAN Vs. STATE OF U P	May 15, 1990
PANCHAM TELI Vs. STATE OF U P	June 13, 1990
PANDIT PYARE LAL SHARMA MEMORIAL TRUST SOCIETY Vs. UNION OF INDIA	September 10, 1990
PANKAJ SINGH Vs. LABOUR COMMISSIONER UTTAR PRADESH	November 28, 1990
PANNA LAL SHARMA Vs. COMMISSIONER OF INCOME TAX	May 9, 1990
PARAM HANS Vs. STATE	December 21, 1990
PARASHU RAM Vs. STATE OF U P	May 9, 1990
PARMANAND Vs. STATE OF U P	January 2, 1990
PARMANAND MISHRA Vs. STATE OF U P	March 16, 1990
PARMATMA SARAN RASTOGI Vs. PUNJAB NATIONAL BANK	May 31, 1990
PARMESHWARI PRASAD Vs. XI ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS	July 26, 1990
PARTUMAL/GHANSHYAM Vs. GAON SABHA	July 5, 1990
PARVATI DEVI Vs. STATE OF U.P.	August 7, 1990
PARVEZ QUADAR KHAN Vs. UNION OF INDIA	January 17, 1990
PARWATI DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR	February 21, 1990
PAWAN KUMAR SINGH AND ORS. Vs. MADHYAMIK SHIKSHA PARISHAD AND ORS.	February 2, 1990
PERMOD KUMAR Vs. STATE U P	August 24, 1990
PHOOL KUNWAR Vs. DEPUTY DIRECTOR CONSOLIDATION JALAUN CAMP	November 15, 1990
PHOOL SINGH Vs. STATE BANK OF INDIA & ORS	February 15, 1990
PHOOLA DEVI Vs. SUPT CENTRAL JAIL	May 4, 1990
PHOOLA DEVI Vs. BOARD OF REVENUE U P	January 1, 1990
PISHORI LAL SETHI Vs. TAX RECOVERY OFFICER	November 16, 1990
PRABHARI ADHIKARI NAGAR PALIKA Vs. RAMESH CHANDRA	November 16, 1990
PRABHU NATH TRIPATHI Vs. INDIAN RED ROSS SOCIETY U P STATE BRANCH	February 7, 1990
PRADEEP KUMAR VERMA ALIAS MUNNA Vs. SUPERINTENDENT CENTRAL JAIL	July 25, 1990
PRAHLAD RAI MURALI LAL Vs. COMMISSIONER OF INCOME TAX	October 10, 1990
PRAKASH FINANCE AND STORAGE Vs. PRESCRIBED AUTHORITY CITY MAGISTRATE	October 10, 1990
PRAKASH STRAW BOARD MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 17, 1990
PRAMOD KUMAR RAKESH KUMAR AND CO Vs. INCOME TAX OFFICER	July 11, 1990
PRAMOD KUMAR RAMESH CHANDRA Vs. STATE OF UTTAR PRADESH	August 24, 1990
PRASANT GAUR Vs. STATE OF U P	December 12, 1990
PRATAP Vs. STATE OF UTTAR PRADESH	November 23, 1990
PRATAP BAHADUR SINGH Vs. BHAGWANDIN SINGH	January 19, 1990
PRAVESH KUMAR DUBEY Vs. UNIVERSITY OF KANPUR	June 13, 1990
PREM CHAND Vs. SUNIL KUMAR	February 12, 1990
PREM CHAND YADAV Vs. ABHILASH PANDEY AND ANOTHER	December 21, 1990
PREM MOHAN GUPTA AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 9, 1990
PREM NARAIN SINGH Vs. RAMRAJ SINGH	April 19, 1990
PREM NATH MEHRA Vs. STATE	July 25, 1990
PRESTIGE COPS PRIVATE LIMITED Vs. UNIION OF INDIA, AND ADDITIONAL COLLECTOR OF CENTRAL EXCISE	August 21, 1990
PRESTIGE ENGINEERING INDIA PVT LTD Vs. UNION OF INDIA UOI	July 16, 1990
PROMILLA GROVER Vs. COMMISSIONER OF INCOME TAX	July 10, 1990
PURAN SUGAR WORKS Vs. COMMISSIONER OF INCOME TAX	July 11, 1990
PUSHKAR NARIN SARRAF Vs. COMMISSIONER OF INCOME TAX	January 18, 1990
PUTTU SINGH ALIAS THAKUR Vs. STATE OF UTTAR PRADESH	July 27, 1990
R C RUPANA MANAGER STATE BANK OF PATIALA GHAZIPUR Vs. STATE OF U P	March 27, 1990
R C SHARMA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD	April 19, 1990
R D CHAKRAVATI Vs. U P JAL NIGAM	February 8, 1990
R K MARKANDEY Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD	March 5, 1990
R K SHARMA Vs. STATE OF U P	April 13, 1990
R. WHEELER Vs. STATE OF U. P. AND ANOTHER	December 5, 1990
R.C. MISRA, SUB Vs. DISTRICT REGISTRAR/ADDITIONAL D.M., FINANCE AND REVENUE, MAU AND OTHERS	March 20, 1990
RADEHY Vs. BOARD OF REVENUE U P	May 7, 1990
RADHA KRISHAN DIXIT Vs. COLLECTOR, FARRUKHABAD	September 4, 1990
RADHEY Vs. BOARD OF REVENUE	May 7, 1990
RADHEY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P	January 30, 1990
RADHEY SHYAM Vs. RAFIQ UN NISAN	January 16, 1990
RADHEY SHYAM Vs. STATION HOUSE OFFICER POLICE STATION PHULPUR	May 9, 1990
RADHEY SHYAM Vs. TOWN AREA MIRANPUR	May 21, 1990
RADHEY SHYAM Vs. RAJA RAM	April 23, 1990
RADHEY SHYAM AND ANOTHER Vs. STATE OF U.P. AND ANOTHER	March 19, 1990
RADHEY SHYAM JAISWAL Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	July 17, 1990
RADHEY SHYAM SHARMA Vs. REGIONAL TRANSPORT AUTHORITY KATHGODAM NAINITAL	November 12, 1990
RADHEY SHYAM TEWARI Vs. DEPUTY DIRECTOR OF EDUCATION	May 10, 1990
RADHULI DEVI Vs. STATE OF U P	December 11, 1990
RAGHUBIR SINGH CHAUHAN Vs. U P STATE ROAD TRANSPORT CORPORATION	November 28, 1990
RAGHUVERA Vs. STATE OF UTTAR PRADESH	May 24, 1990
RAGHUVIR SARAN VERMA Vs. SPECIAL JUDGE, MATHURA	January 25, 1990
RAGHUWANSH SINGH Vs. DIWAN SINGH	May 21, 1990
RAHUL AGARWAL AND OTHERS Vs. LUCKNOW UNIVERSITY ETC.	April 12, 1990
RAHUL ALIAS RAWAT Vs. KARTAR SINGH	April 26, 1990
RAHUL PRASAD Vs. INSTITUTE OF MEDICAL SCIENCES BANARAS HINDU UNIVERSITY VARANASI	May 25, 1990
RAI MUNNA SINGH Vs. STATE	November 16, 1990
RAINATH BRAMHDEO MAHAVIDYALAYA, SALEMPUR, DEORIA AND OTHERS Vs. GORAKHPUR UNIVERSITY, GORAKHPUR	August 16, 1990
RAJ BAHADUR Vs. STATE OF U.P.	April 5, 1990
RAJ BAHADUR Vs. STATE OF UTTAR PRADESH	December 17, 1990
RAJ BAHADUR SINGH AND ANOTHER Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION AND OTHERS	March 28, 1990
RAJ KISHORE Vs. STATE OF U P	May 26, 1990
RAJ KISHORE PRASAD Vs. INCOME TAX OFFICER	May 2, 1990
RAJ KUMAR Vs. STATE OF U P	January 3, 1990
RAJ KUMAR KAPOOR Vs. IXTH ADDITIONAL CHIEF METROPOLITAN MAGISTRATE	December 6, 1990
RAJ KUMAR SINGH Vs. SMT. SHAKUNTALA DEVI	April 13, 1990
RAJ KUMARI Vs. KALAWATI	November 12, 1990
RAJ NARIN MEHROTRA Vs. COMMISSIONER OF WEALTH TAX	July 12, 1990
RAJ PAL SINGH Vs. STATE OF U.P. AND ANR.	August 23, 1990
RAJ RANI KAPOOR Vs. BHUPINDER SINGH	October 15, 1990
RAJ SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS	April 5, 1990
RAJA PATHAK Vs. UNION OF INDIA UOI	February 2, 1990
RAJA RAM Vs. STATE OF UTTAR PRADESH	February 20, 1990
RAJAN LAL Vs. WEALTH TAX OFFICER	July 24, 1990
RAJENDRA Vs. STATE OF U P	February 12, 1990
RAJENDRA KUMAR Vs. LAKHA SINGH	July 9, 1990
RAJENDRA KUMAR Vs. MAYA DEVI	February 12, 1990
RAJENDRA KUMAR SHARMA Vs. STATE OF U.P.	August 29, 1990
RAJENDRA KUMAR SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION	January 22, 1990
RAJENDRA NATH Vs. COMMISSIONER OF INCOME TAX	October 11, 1990
RAJENDRA PRASAD ALIAS LALLAN SRIVASTAVA Vs. SUBODH CHANDRA DAS	May 9, 1990
RAJENDRA PRASAD GOND Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR	February 6, 1990
RAJENDRA PRASAD GUPTA Vs. STATE OF UTTAR PRADESH	March 20, 1990
RAJENDRA PRATAP KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI	July 30, 1990
Rajendra Singh Vs. Sudhir Kumar and others	August 18, 1990
RAJENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS	October 9, 1990
RAJNEES SAXENA Vs. SURESH CHANDRA, HONY. SECRETARY, COMMITTEE OF MANAGEMENT, S. M. COLLEGE CHANDAUSI, DISTRICT MORADABAD	November 15, 1990
RAJNI BHARGHAVA Vs. CONTROLLER OF ESTATE DUTY	October 23, 1990
RAKESH GOEL Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD	March 22, 1990
RAKESH KOMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS, SULTANPUR AND ANOTHER	March 22, 1990
RAKESH KUMAR Vs. STATE OF UTTAR PRADESH	October 8, 1990
RAKESH KUMAR AGARWAL Vs. JAWAHAR LAL	August 20, 1990
RAKESH KUMAR JALAN Vs. STATE OF U P	December 3, 1990
RAM ANOOP Vs. STATE OF U P	November 27, 1990
RAM AUTAR Vs. STATE OF U P	February 7, 1990
RAM AUTAR Vs. STATE OF UTTAR PRADESH AND OTHERS	January 9, 1990
RAM AWADH AND OTHERS Vs. THE STATE OF U.P. AND OTHERS	May 10, 1990
RAM BABU SHARMA Vs. STATE OF UTTAR PRADESH	December 3, 1990
RAM BAHADUR SINGH Vs. DISTRICT MAGISTRATE DEORIA	November 19, 1990
RAM BALI SINGH Vs. STATE OF U P	April 30, 1990
RAM BARAN Vs. STATE OF U P	February 8, 1990
RAM BHUWAN DWIVEDI Vs. STATE OF U.P. AND OTHERS	January 12, 1990
RAM BILAS Vs. BHAGWATI DEVI WIFE OF RAM BILAS	February 6, 1990
Ram Bilas Gupta Vs. State of U.P.	August 23, 1990
RAM CHARAN MISRA Vs. STATE OF U P	December 12, 1990
RAM DASS YADAV Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.	October 22, 1990
RAM DEWAN SINGH Vs. STATE	August 20, 1990
RAM GOPAL Vs. STATE	February 19, 1990
RAM GULAM GUPTA Vs. ADDITIONAL DISTRICT JUDGE	February 19, 1990
RAM HARAKH YADAV Vs. KAMALA PANDYA	May 7, 1990
RAM HARDCORE AND ALLIED INDUSTRIES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	July 17, 1990
RAM KALI Vs. STATE OF U P	November 27, 1990
RAM KHILAWAN Vs. STATE OF U P	November 22, 1990
RAM KISHAN Vs. STATE OF U P	July 23, 1990
RAM KOMAL ALIAS KOMAL Vs. STATE OF U P	January 29, 1990
Ram Komal and others Vs. State of U.P.	January 29, 1990
RAM KUMAR Vs. STATE OF UTTAR PRADESH	January 29, 1990
RAM KUMAR Vs. STATE OF U P	January 24, 1990
RAM KUMAR Vs. KALAWATI	August 16, 1990
RAM KUMAR HAYARAN Vs. SHANKAR LAL HAYARAN	April 6, 1990
RAM LAKHAN Vs. STATE	February 8, 1990
RAM LAKHAN Vs. STATE OF U P	December 11, 1990
RAM LOCHAN Vs. STATE OF U P	May 3, 1990
RAM MILAN Vs. STATE OF U P	March 29, 1990
RAM MOHAN GARG Vs. STATE OF U P	February 13, 1990
Ram Nandan Kesarwani Vs. State of U.P.	February 5, 1990
RAM NARAIN Vs. SHREE NARAIN TRIVEDI AND ANOTHER	May 10, 1990
RAM NARAIN AND OTHERS Vs. DISTRICT JUDGE, MAINPURI AND OTHERS	December 12, 1990
RAM NARAIN RAI Vs. STATE OF UTTAR PRADESH	October 22, 1990
RAM NARAIN SINGH & ANR Vs. TEHSILDAR ROBARTS GANJ MIRZAPUR & ANR	February 9, 1990
RAM NATH Vs. STATE	November 30, 1990
RAM NAZAR TIWARI Vs. STATE OF UTTAR PRADESH	November 26, 1990
RAM NEWAJ AND OTHERS Vs. ASSISTANT DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS	May 9, 1990
RAM PAL SINGH Vs. STATE OF UP	May 3, 1990
RAM PATI RAM Vs. DISTRICT JUDGE, BAIIA	January 9, 1990
RAM PIAREY LAL Vs. RADHEY LAL	March 20, 1990
RAM PRAKASH GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE, BADAUN	February 1, 1990
RAM PRASAD AGARWAL Vs. CONTROLLER OF ESTATE DUTY	November 8, 1990
RAM RAJ Vs. STATE	February 7, 1990
RAM SAHAI Vs. LAXMI NARAIN	May 15, 1990
RAM SAKHI Vs. IV ADDL. DISTRICT JUDGE, MORADABAD	October 9, 1990
RAM SANEHI Vs. STATE OF U P	October 23, 1990
RAM SARANDAS HAR SWAROOP MAL Vs. COMMISSIONER OF INCOME TAX	July 25, 1990
RAM SEWAK AND OTHERS Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P.	November 11, 1990
RAM SEWAK GOEL Vs. PASSENGER TAX OFFICER	March 1, 1990
RAM SHANKER RASTOGI Vs. VINAY RASTOGI	June 29, 1990
RAM SINGH Vs. STATE OF U P	November 19, 1990
RAM SINGH ALIAS RAI SINGH Vs. STATE OF U P	February 15, 1990
RAM SURAT Vs. GRAM SABHA NAG NAR HARAIYA PARGANA AHRAURA	February 5, 1990
RAM SWAROOP Vs. U P STATE CO OP LAND DEVELOPMENT BANK LTD	March 7, 1990
RAM WASHER RAHAT INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	May 25, 1990
RAMA SHANKAR Vs. DISTRICT MAGISTRATE KANPUR DEHAT	October 12, 1990
RAMA SINGH Vs. STATE OF U P	July 19, 1990
RAMA SINGH AND OTHERS Vs. VTH ADDL. DISTRICT JUDGE AND OTHERS	February 12, 1990
RAMASHRAYA TEWARI Vs. SENIOR SUPERINTENDENT OF POLICE, ALLAHABAD AND OTHERS	October 30, 1990
RAMCHARAN LAL ALIAS RATAN LAL Vs. STATE OF U P	August 24, 1990
RAMDAS DEOKI NANDAN PRASAD Vs. COMMISSIONER OF WEALTH TAX	April 30, 1990
RAMESH Vs. STATE OF U P	February 12, 1990
RAMESH AR DAYAL SHARMS Vs. STATE OF U P	March 2, 1990
RAMESH CHANDRA MISHRA Vs. U. P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS	April 11, 1990
RAMESH CHANDRA MISRA Vs. CHAIRMAN AND MANAGING DIRECTOR CENTRAL BANK OF INDIA	April 30, 1990
RAMESH CHANDRA SAHU ALIAS BHAIJI Vs. DILIP KUMAR CHAURASIA AND OTHERS	August 28, 1990
RAMESH CHANDRA SINGH Vs. UNIVERSITY OF ALLAHABAD AND OTHERS	February 26, 1990
RAMESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS	May 5, 1990
RAMESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS	May 2, 1990
RAMESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS	March 7, 1990
RAMESH SINGH Vs. STATE	December 18, 1990
RAMESHWAR Vs. NANHEY LAL	May 21, 1990
RAMESHWAR NATH SINGH Vs. VIIITH ADDITIONAL DISTRICT JUDGE, ALLAHABAD	September 3, 1990
RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	May 14, 1990
RANA METAL TUBES PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH	January 19, 1990
RANBIR SINGH Vs. DISTRICT JUDGE, MATHURA AND OTHERS	March 28, 1990
RANGI LAL Vs. STATE OF UTTAR PRADESH	October 23, 1990
RANJIT Vs. SUKHBASI	May 24, 1990
RANVIR SINGH Vs. SMT. SATYAWATI	March 16, 1990
RATAN LAL BALI Vs. MAHESH CHANDRA	June 11, 1990
RATAN PRAKASH Vs. STATE OF U P	August 18, 1990
RAVI PANDEY Vs. MEENA	November 23, 1990
RAVI SHANKAR MISHRA Vs. STATE OF UTTAR PRADESH	May 25, 1990
RAVI SHANKAR SHUKLA Vs. VI ADDITIONAL DISTRICT JUDGE, KANPUR DEHAT AND OTHERS	February 8, 1990
RAVI SHANKER MISRA Vs. STATE OF U P	May 25, 1990
RAVINDRA AND COMPANY Vs. UNION OF INDIA UOI	September 6, 1990
RAVINDRA BAHADUR SINGH Vs. STATE OF U.P. AND OTHERS	July 17, 1990
RAVINDRA NATH MISRA Vs. STATE OF U P	February 9, 1990
Rekha Vs. State of U.P.and another	July 10, 1990
RENU TYAGI Vs. STATE OF U P	October 16, 1990
REYASAT ALI Vs. STATE OF U P	November 26, 1990
RIKSH PAL SINGH Vs. SECRETARY UTTAR PRADESH BASIC EDUCATION BOARD	February 14, 1990
RISAL SINGH Vs. REGIONAL TRANSPORT AUTHORITY MEERUT	March 21, 1990
ROAD FLYING CARRIER Vs. G E C OF INDIA LTD	February 28, 1990
ROOPAM Vs. JITENDIRA MOHAN SINHA	May 17, 1990
RUSTAM ALI Vs. D K SRIVASTAVA	July 11, 1990
S C BHATNAGAR Vs. DISTRICT JUDGE DEHRADUN	December 12, 1990
S D SINGH Vs. UNION BANK OF INDIA & ANR	February 19, 1990
S K TULSI AND SONS Vs. COMMISSIONER OF INCOME-TAX	September 12, 1990
S S AHLUWALIA Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY	August 23, 1990
S S PHARMACEUTICALS (P) LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION	February 16, 1990
S. HARBHAJAN SINGH Vs. SARDAR ASPAN SINGH AND OTHERS	January 9, 1990
SAFI KHAN Vs. STATE OF U.P. AND OTHERS	April 26, 1990
SAGEER HUSAIN Vs. UNIION OF INDIA, AND SUPERINTENDENT OF CENTRAL EXCISE	May 15, 1990
SAIDPUR MATSYAJIVI SAHKARL SAMITI LTD., SAIDPUR GHAZIPUR Vs. STATE OF U. P. AND OTHERS	February 9, 1990
SALAUDDIN KHAN Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION	May 9, 1990
SALEK CHAND JAIN AND OTHERS Vs. III ADDL. DISTRICT JUDGE AND OTHERS	January 19, 1990
SALIGRAM Vs. STATE OF U P	February 2, 1990
SALIK RAM Vs. DISTRICT PANCHAYAT RAJ OFFICER	December 12, 1990
SALIM Vs. NAGAR PALKA, MAHMOODABQD, DISTRICT SITAPUR	May 15, 1990
SALIM AHMAD Vs. STATE OF U P	December 11, 1990
SAMAPIKA CHATTERJEE Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS	February 7, 1990
SAMUNDER BHAN SADH Vs. COMMISSIONER OF INCOME TAX	November 22, 1990
SANEY LAL Vs. STATE	January 24, 1990
SANGAM LAL PANDAY Vs. STATE OF U.P. AND OTHERS	March 8, 1990
SANJAI KUMAR SINGH Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR	April 30, 1990
SANJAY KUMAR PATEL Vs. INCOME TAX OFFICER	October 25, 1990
SANJEEV KUMAR JAIN ASHOK KUMAR AGARWAL Vs. STATE OF U P	March 5, 1990
SANT LAL Vs. STATE OF U P	March 15, 1990
SANTOSH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY MEERUT	March 16, 1990
SANTOSH KUMAR Vs. STATE OF U P	March 21, 1990
SANTOSH KUMAR Vs. STATE OF U P	February 19, 1990
SANTOSH KUMAR NIGAM Vs. STATE OF U P	February 26, 1990
SARAYA DISTILLERY Vs. PASSANGER TAX OFFICER GORAKHPUR	July 23, 1990
SARDAR HARPREET SINGH Vs. COMMISSIONER OF INCOME TAX	September 11, 1990
SARDAR JASPAL SINGH Vs. STATE	July 24, 1990
SARDAR TEERATH SINGH Vs. THE REGIONAL INSPECTRESS OF GIRLS SCHOOLS AND ANOTHER	October 11, 1990
SARNAM SINGH Vs. STATE OF U P	February 13, 1990
SARU SMELTING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	May 3, 1990
SARVESH KUMAR AGRAWAL Vs. STATE OF U P	February 27, 1990
SATISH KUMAR Vs. IIND ADDL DISTRICT JUDGE MUZAFFARNAGAR	January 1, 1990
SATYA NAMIN Vs. STATE OF U P	December 3, 1990
Satya Narain Vs. State of U.P.	December 3, 1990
SATYA NARAIN SINGH Vs. CHANCELLOR, KASHI VIDYAPITH VARANASI RAJ BHAWAN AND ANR	February 14, 1990
SATYA PRAKASH GOEL Vs. RAM KRISHAN MISSION	November 8, 1990
SATYA PRAKASH GOEL Vs. RAM KRISHAN MISSION	August 11, 1990
SATYA RAO SHARMA Vs. U.P. SECONDARY EDUCATION SERVICE COMMISSION AND OTHERS	January 1, 1990
SATYENDRA NATH TRIPATHI Vs. III ADDL DISTRICT JUDGE DEORIA	November 8, 1990
SAVITA SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P	November 27, 1990
SEARAIYA SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	May 2, 1990
SEWA SINGH Vs. SMT. GURBIR KAUR	June 22, 1990
SHABIR HUSSAIN Vs. ABDUL REHMAN	November 26, 1990
SHADI LAL SUGAR AND GENERAL MILLS Vs. UNION OF INDIA	July 23, 1990
SHAILESH KUMAR PANDEY Vs. STATE OF U P	October 11, 1990
SHAKEEL Vs. STATE OF U P	June 14, 1990
SHAKIRA BIBI Vs. ABDUL HAI	November 19, 1990
SHAKTI THEATRE Vs. UNION OF INDIA UOI	March 1, 1990
SHAKUNTALA DEVI Vs. COLLECTOR ETAH	November 26, 1990
SHAKUNTLA DEVI Vs. MANGAL BHAGAT	March 28, 1990
SHAM LAL Vs. STATE OF U P	January 5, 1990
SHAMIM AHMAD Vs. STATE OF U P	January 18, 1990
SHAMSHER SINGH Vs. STATE OF U P	November 9, 1990
SHAMSHER SINGH Vs. VI ADDL DISTRICT JUDGE VARANASI	October 25, 1990
SHAMSUL QAMAR Vs. STATE OF UTTAR PRADESH	April 10, 1990
SHANKAR INDUSTRIES ETC. Vs. U. P. KRISHI UTPADAN MANDI PARISHAD AND ANOTHER	April 2, 1990
SHANKER Vs. DISTRICT JUDGE MIRZAPUR	January 15, 1990
SHANTI DEVI Vs. ZILEY SINGH	February 19, 1990
SHANTI KUNWAR CHAUDHARY Vs. MANAGER COMMITTEE OF MANAGEMENT VIDYAWATI DARBARI GIRLS INTER COLLEGE	April 13, 1990
SHANTI PRASAD GOEL Vs. PUNJAB NATIONAL BANK	January 16, 1990
SHARDA CHAUHAN Vs. DISTRICT MAGISTRATE, ALLAHABAD	May 30, 1990
SHARIF AHMAD Vs. IXTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS	September 6, 1990
SHASHI DEVI Vs. MOHD AHSAN	July 18, 1990
SHEELAWATI Vs. DELHI TRANSPORT CORPORATION	October 25, 1990
SHEO KUMAR GUPTA (DECEASED) BY LEGAL REPRESENTATIVES Vs. BHIKHAM SINGH	November 14, 1990
SHEO NARAIN BHARTI Vs. REGISTRAR, MILK CO	November 9, 1990
SHEO NAYAK Vs. SARASWATI	August 18, 1990
SHEONATH BHAR Vs. STATE	May 8, 1990
SHER SINGH Vs. STATE OF U.P. AND OTHERS	October 13, 1990
SHIKSHAK ABHIBHAVAK SANGH Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION	October 11, 1990
SHITAL PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH	August 22, 1990
SHITLA PRASAD SHYAM LAL Vs. COMMISSIONER OF INCOME TAX	November 14, 1990
SHIV CHARAN Vs. LALA MITHAN LAL	November 26, 1990
SHIV CHARAN Vs. STATE OF U.P. AND ANOTHER	June 6, 1990
SHIV CHARAN AND OTHERS Vs. STATE OF U.P.	November 21, 1990
SHIV KUMAR SAGAR AND ANR Vs. COLLECTOR/DISTRICT MAGISTRATE, PILIBHIL AND ORS	February 20, 1990
SHIV LOCHAN Vs. DISTRICT INSPECTOR OF SCHOOL, ALLAHABAD AND OTHERS	October 11, 1990
SHIV NARAIN Vs. DISTRICT JUDGE BARABANKI	January 15, 1990
SHIV NARAIN TEWARI Vs. DISTRICT MAGISTRATE AND ORS.	January 2, 1990
SHIV NATH Vs. DISTRICT JUDGE NAINITAL	December 14, 1990
SHIV NATH MISRA Vs. DAULAT SINGH	February 5, 1990
SHIV NATH SRIVASTAVA Vs. KALICHARAN AND OTHERS	March 16, 1990
SHIV RATAN Vs. STATE OF U.P.	July 7, 1990
SHIV SHAKTI CONTRACTORS Vs. THE COMMISSIONER, ALLD. DIVISION AND OTHERS	October 9, 1990
SHIV SHANKAR DUBEY Vs. STATE OF U.P.	November 11, 1990
SHIV SHANKAR UPADHYAYA Vs. STATE OF U P	March 7, 1990
SHIVAJEET SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD	September 10, 1990
SHIVAJI MALVIYA Vs. CENTRAL BANK OF INDIA	September 3, 1990
SHIVAN INDUSTRIES Vs. STATE OF UTTAR PRADESH	November 9, 1990
SHOBHA KATIYAR Vs. NARENDRA KUMAR DASS	February 8, 1990
SHORAN LAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION 1 REGION	October 22, 1990
SHREE MAD BRAHAMANAND INTER COLLEGE AND ANOTHER Vs. MITHILESWAR MAHADEOJI MAHARAJ TRUST AND OTHERS	February 20, 1990
SHREE NATH Vs. EXECUTIVE ENGINEER U P ELECTRICITY BOARD	September 10, 1990
SHREE NIWAS KULSHRESTRA Vs. VITH ADDITIONAL DISTRICT JUDGE	August 20, 1990
SHREE RAGHUNATH ALLOY AND STEEL CASTING PRIVATE LIMITED Vs. NEW OKHA INDUSTRIAL DEVELOPMENT AUTHORITY	May 2, 1990
SHRI RAM HARDCORE AND ALLIED INDUSTRIES JAI PAL SINGH JAIN KRISHNA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	July 17, 1990
SHRI RAM WASHER RAHAT INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX	May 25, 1990
SHRIMATI MAJJO Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	July 23, 1990
SHUBHRA MOTEL Vs. INCOME TAX OFFICER	March 28, 1990
SHYAM BIHARI LAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND ANOTHER	December 21, 1990
SHYAM BIRI WORKS PVT LIMITED Vs. UNION OF INDIA	August 20, 1990
SHYAM BIRI WORKS PVT LTD Vs. U P FOREST CORPORATION	March 20, 1990
SHYAM GAS COMPANY Vs. STATE OF UTTAR PRADESH	December 5, 1990
SHYAM LATA JAUHARI Vs. COLLECTOR ALLAHABAD	July 20, 1990
SHYAM SINGH Vs. OMBIREE	February 27, 1990
SHYAM SUNDER Vs. COLLECTOR VARANASI	April 4, 1990
SHYAM SUNDER GUPTA AND OTHERS Vs. KRISHNA BALLABH AND OTHERS	May 10, 1990
SHYAM SWAROOP Vs. KRISHNA PRASAD	July 5, 1990
SHYAM VINOD SHARMA Vs. DISTRICT MAGISTRATE, MATHURA AND OTHERS	October 12, 1990
SHYAMA CHARAN Vs. STATE OF U P	November 22, 1990
SIDH COMPANY KANPUR Vs. COMMISSIONER OF INCOME TAX	December 5, 1990
SIDHESHWARI DEVI SRIVASTAVA Vs. STATE OF U P	August 16, 1990
SIKSHA SAMITI DEGREE COLLEGE GARUA MAKSUDPUR Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P LUCKNOW	January 5, 1990
SITA KUMARI Vs. LALIT KUMAR	April 26, 1990
SITA RAM LAL SRIVASTAVA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI AND OTHERS	October 10, 1990
SITAL PRASAD Vs. COMMISSIONER OF INCOME TAX	July 11, 1990
SIVE RAJ SINGH AND OTHERS Vs. GORITA AND OTHERS	November 29, 1990
SMT. A.Z. ZAIDI Vs. VTH ADDL. DISTRICT JUDGE, ALLAHABAD AND ANOTHER	February 12, 1990
SMT. CHAMPA SETH Vs. U. P. PUBLIC SERVICES TRIBUNAL NO. 1, LUCKNOW AND OTHERS	May 8, 1990
SMT. GANGA DEVI AND OTHERS Vs. VII ADDL. D.J., ALLAHABAD AND OTHERS	July 25, 1990
SMT. KAUSHILYA Vs. ABBAS	February 27, 1990
SMT. MARGSHREE Vs. SHANKER LAL	April 10, 1990
Smt. Munni Devi and others Vs. The Xth Additional District and Sessions Judge, Agra and others	April 2, 1990
SMT. PRABHAWATI Vs. PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS	December 14, 1990
SMT. RAJJAN DEVI AND OTHERS Vs. VI ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS	July 9, 1990
SMT. SHANTI DEVI Vs. PRESCRIBED AUTHORITY, COLONELGANJ, ALLAHABAD AND OTHERS	December 20, 1990
SMT. VISHWA MOHINI Vs. IVTH ADDL. DISTRICT JUDGE AND OTHERS	February 1, 1990
SOHAN LAL Vs. STATE OF U P	December 5, 1990
SOHRAT ALI Vs. UNION OF INDIA	March 16, 1990
SOME DUTT SHARMA Vs. COMMISSIONER SALES TAX U P LUCKNOW	February 22, 1990
SOMESHWARI PRASAD Vs. STATE OF U P	December 14, 1990
SOMMAWATI Vs. SANTOSH	October 16, 1990
SONPAL Vs. STATE OF UTTAR PRADESH	August 24, 1990
SOUTH EASTERN ROADWAYS GHAZIABAD Vs. U P SALES TAX TRIBUNAL GHAZIABAD	October 15, 1990
SRI BAL MUKUND Vs. HAR	December 12, 1990
SRI GANESHI RAM ALIAS TOTA RAM Vs. IST ADDITIONAL DISTRICT JUDGE	July 28, 1990
SRI HARBANS KUMAR Vs. STATE OF U P	November 26, 1990
SRI RAM Vs. BHARAT DEVI	April 23, 1990
SRI RAM MISHRA Vs. STATE OF U P	March 27, 1990
SRI SAMUEL H JOSEPS Vs. JOHN C TAYLOR	April 25, 1990
SRIRAM BRICKET INDUSTRIES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	February 8, 1990
STATE Vs. STATE OF U P	January 25, 1990
STATE Vs. AKHTAR KHAN	July 23, 1990
STATE OF U P Vs. RAM KISHAN	July 23, 1990
STATE OF U P Vs. RAM DAS	July 12, 1990
STATE OF U P Vs. RAMESHWAR SINGH	July 18, 1990
STATE OF U P Vs. ANNOO ALIAS MOHDABDULLAH	July 19, 1990
STATE OF U P Vs. MADAN MOHAN KHANNA	May 2, 1990
STATE OF U P Vs. RATAN BEHARI	May 4, 1990
STATE OF U P Vs. OM PRAKASH	January 12, 1990
STATE OF U P Vs. NARENDRA PAL SINGH	February 9, 1990
STATE OF U P Vs. SUCHCHA SINGH	April 16, 1990
STATE OF U P Vs. SHIVA PRASAD	February 22, 1990
STATE OF U P Vs. BABU	March 14, 1990
STATE OF U P Vs. ILLAM SINGH	November 27, 1990
STATE OF U P Vs. RAM SINGH	November 27, 1990
STATE OF U P Vs. BHUP SINGH	November 14, 1990
STATE OF U.P. Vs. RAM LAL	July 29, 1990
STATE OF U.P. Vs. RAM DAS	February 20, 1990
STATE OF U.P. Vs. RAM MOHAN AND OTHERS	November 21, 1990
STATE OF U.P. Vs. SHIV DAS	September 3, 1990
STATE OF U.P. Vs. KRISHNA GOPAL SINGH AND OTHERS	December 12, 1990
STATE OF U.P. THROUGH DISTRICT COLLECTOR Vs. U.P. PUBLIC SERVICE TRIBUNAL LUCKNOW AND OTHERS	January 9, 1990
STATE OF UTTAR PRADESH Vs. DHAN KUNWAR ALIAS KHEMA DEVI	November 15, 1990
STATE OF UTTAR PRADESH Vs. HARI PRASAD	December 5, 1990
STATE OF UTTAR PRADESH Vs. BHAGWATI PAWAR	January 2, 1990
SUBHASH CHANDRA PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER AND OTHERS	April 16, 1990
SUBODH CHANDRA JAIN Vs. CHAMAN ARA BEGUM	April 12, 1990
SUBODH KUMAR Vs. STATE OF U P	February 14, 1990
SUDHA SHANKAR LAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS	November 12, 1990
SUDHENDU ALIAS CHUNNU SRIVASTAVA Vs. STATE OF U P	December 17, 1990
SUDHIR KUMAR SONI Vs. MANAGING DIRECTOR UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION	April 24, 1990
SUKH RAM MUNEEM Vs. STATE OF U.P.	November 12, 1990
SUKHDEO Vs. STATE OF U P	February 1, 1990
SUKHDEV AND OTHERS Vs. RAM BAHADUR	May 18, 1990
SUKHNANDAN Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT	October 16, 1990
SULTAN AHMAD AND OTHERS Vs. THE DISTRICT JUDGE, BALLIA AND OTHERS	January 5, 1990
SULTAN LEATHER FINISHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	November 29, 1990
SUMER CHAND SHARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL	January 18, 1990
SUNDER Vs. STATE OF U P	November 21, 1990
SUNDER LAL SURESH KUMAR Vs. STATE OF U P	May 15, 1990
SUNNI CENTRAL WAQF BOARD Vs. GOPAL SINGH VISHRAD	August 22, 1990
SURAJ KUMARI Vs. DISTRICT JUDGE MIRZAPUR	October 17, 1990
SURAJ PAL Vs. STATE OF U.P.	October 9, 1990
SURENDRA ENTERPRISE Vs. UNION OF INDIA	August 21, 1990
SURENDRA KAUR Vs. COMMISSIONER OF INCOME TAX	August 23, 1990
SURENDRA KUMAR Vs. GAON SABHA AND STATE	June 1, 1990
SURENDRA KUMAR TYAGI Vs. VIRENDRA KUMAR TYAGI	October 25, 1990
SURENDRA PRAKASH Vs. COMMISSIONER OF WEALTH TAX	August 23, 1990
SURENDRA PRATAP SINGH Vs. DISTT INSPECTOR OF SCHOOLS VARANASI	February 21, 1990
SURENDRA SINGH Vs. STATE OF U P	April 5, 1990
SURESH CHANDRA Vs. COMMISSIONER CHAIRMAN MUSSOORIE	July 31, 1990
SURESH KUMAR TEWARI Vs. STATE OF U P	March 15, 1990
SURYA BALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHER	January 30, 1990
SURYA NARAIN TRIPATHI Vs. STATE OF U P AND OTHERS	April 25, 1990
SWADESHI COTTON MILLS Vs. LABOUR COURT 1	July 11, 1990
SWARUP VEGETABLE PRODUCTS INDUSTRIES LIMITED Vs. STATE OF U P	July 28, 1990
SWARUP VEGETABLE PRODUCTS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	August 22, 1990
SWASTIK TRADING AGENCY Vs. STATE OF U P	April 10, 1990
SYED AKBAR ALI Vs. SESSION JUDGE	October 23, 1990
SYED ALI HAMMAD Vs. COMMITTEE OF MANAGEMENT FORBES INTERMEDIATE COLLEGE	January 3, 1990
SYED JAMIL AHMED Vs. STATE OF U P	March 14, 1990
SYED ZAFER MASOOD Vs. SRI CHANDRA KISHORE	February 2, 1990
TARA PRASAD MISRA Vs. STATE OF U. P. AND OTHERS	April 19, 1990
TARUN KUMAR CHHABRA Vs. U P AWAS EVAM VIKAS PARISHAD	August 29, 1990
TEK CHAND Vs. STATE OF U P	May 7, 1990
TEXTILE AGENTS Vs. COMMISSIONER OF INCOME TAX	July 10, 1990
THE WARDENS FRIENDLY RELIEF TRUST ALLAHABAD AND ANR. Vs. M/S. NAV SAHKARI	February 22, 1990
TOWN AREA COMMITTEE Vs. STATE OF U P	October 5, 1990
TOWN AREA COMMITTEE, ANANDPUR, ETAH AND OTHERS Vs. STATE OF U P AND OTHERS	October 15, 1990
TRILOKI NATH ALIAS PADA Vs. STATE	February 8, 1990
TRILOKI NATH PANDEY Vs. STATE	April 30, 1990
TRIVENI SHEET GLASS WORKS LTD Vs. COLLECTOR OF C EX AND CUS	August 16, 1990
TRIYUGI NARAYAN MISRA Vs. EXECUTIVE ENGINEER NALKOOP KHAND 1ST ALLAHABAD AND OTHERS	July 27, 1990
TULSI S K AND SONS Vs. COMMISSIONER OF INCOME TAX	September 12, 1990
TULSI THEATRE Vs. COMMISSIONER OF INCOME TAX	October 25, 1990
U P CHALCHITRA NIGAM LTD Vs. STATE OF U P	May 26, 1990
U P FINANCIAL CORPN Vs. GOODMAN DRUG HOUSE PVT LTD	April 9, 1990
U P JAL NIGAM Vs. SONIA CONSTRUCTION COMPANY	April 9, 1990
U P JAL NIGAM Vs. XTH ADDITIONAL DISTRICT JUDGE LUCKNOW	February 14, 1990
U P PLYWOOD PRODUCTS Vs. UNIION OF INDIA, AND COLLECTOR OF CENTRAL EXCISE (APPEALS)	April 26, 1990
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER	November 14, 1990
U P STATE ROAD TRANS CORPORATION Vs. NANDI DEVI	November 15, 1990
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL	February 12, 1990
U P STATE ROAD TRANSPORT CORPORATION JHANSI Vs. JAGJIT SINGH	October 5, 1990
U.P. FINANCIAL CORPORATION AND ANOTHER Vs. M/S. SIDDARTH UDYOG	January 17, 1990
U.P. STATE MINERAL DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER C.I.T., KANPUR AND OTHERS	March 20, 1990
U.P. STATE ROAD TRANSPORT CORPORATION Vs. CHANDRIKA PRASAD	September 10, 1990
U.P. STATE ROAD TRANSPORT CORPORATION Vs. TOWN AREA, ATTARRA AND OTHERS	September 3, 1990
U.P. STATE SUGAR CORPORATION LTD. Vs. THE DY. LABOUR COMMISSIONER & ANR.	June 29, 1990
UDAI NARAIN RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS	November 21, 1990
UDAI PRATAP SINGH Vs. COLLECTOR VARANASI	August 28, 1990
UDAIRAJ RAI Vs. STATE OF U P	February 27, 1990
UDYOG VYAPAR MANDAL Vs. NAGAR PALIKA, AFZALGARH AND ANOTHER	April 6, 1990
UDYOG VYAPER MANDAL SHORATGARH Vs. TOWN AREA COMMITTEE SHORATGARH	August 22, 1990
UMESH KUMAR Vs. JOINT SECRETARY U P GOVERNMENT HARIJAN AND SOCIAL WELFARE	May 18, 1990
UNION OF INDIA Vs. CIVIL JUDGE ALLAHABAD	February 2, 1990
UNION OF INDIA Vs. S PRAKASH	February 5, 1990
UNION OF INDIA UOI Vs. SHIV MANGAL	February 1, 1990
UNION OF INDIA UOI Vs. S B AGNIHOTRI	February 19, 1990
UNIVERSAL GENERAL STORE Vs. COMMISSIONER OF SALES TAX	January 15, 1990
URMILA DEVI Vs. STATE OF U P	May 4, 1990
UTTAR PRADESH STATE CEMENT CORPORATION LIMITED, UNIT CHUNAR CEMENT FACTORY Vs. SUPERINTENDENT, CENTRAL EXCISE, RANGE II	September 13, 1990
V.K. YADAV AND OTHERS Vs. STATE OF U. P. AND OTHERS	January 17, 1990
VIDHYA PLY AND BOARD PVT LTD Vs. UNION OF INDIA UOI	April 30, 1990
VIDYA DEVI Vs. ADDL DISTRICT JUDGE KANPUR NAGAR	January 15, 1990
VIJAI BISCUIT PRODUCTS, DELHI Vs. U P FINANCIAL CORPORATION	February 7, 1990
VIJAI DEEP SINGH Vs. STATE OF UTTAR PRADESH	January 25, 1990
VIJAI KUMAR Vs. STATE OF UTTAR PRADESH	December 12, 1990
VIJAI KUMAR SHARMA Vs. STATE OF U P	November 15, 1990
VIJAY BAHADUR TEWARI Vs. BRIJ CHANDER RAI	December 11, 1990
VIJAY ENTERPRISES Vs. SALES TAX OFFICER SECTOR-4 KANPUR	May 25, 1990
VIJAY KUMAR Vs. COMMISSIONER OF INCOME TAX	August 24, 1990
VIJAY NATH Vs. U P SECONDARY EDUCATION SERVICES COMMISSION	January 8, 1990
VIJAY PAL SINGH Vs. IVTH ADDL SESSIONS JUDGE SAHARANPUR	April 19, 1990
VIJAY PRAKASH Vs. STATE OF U.P. AND OTHERS	July 26, 1990
VIJAY SINGH Vs. FIRST ADDL SESSIONS JUDGE SAHARANPUR	April 6, 1990
VIJAYA KALI SHANKER MISRA Vs. EXCISE COMMISSIONER, U.P. AND OTHERS	March 15, 1990
VIKRAMPATI SINGHANIA CH Vs. COMMISSIONER OF WEALTH TAX	November 19, 1990
VILAS TEWARI Vs. STATE OF U P	March 23, 1990
VINDHYA VASINI PRASAD GUPTA Vs. COMMISSIONER OF INCOME-TAX	April 30, 1990
VINOD KUMAR Vs. STATE OF U P	May 22, 1990
VINOD KUMAR Vs. MOHRAWATI	January 24, 1990
VINOD KUMAR AND OTHERS Vs. XITH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS	December 7, 1990
VINOD KUMAR MITTAL Vs. UNION OF INDIA	January 10, 1990
VINOD KUMAR MITTAL Vs. UNION OF INDIA	October 1, 1990
VIPIN KUMAR AGARWAL Vs. BOARD OF DIRECTOR VIDUR GRAMIN BANK	February 21, 1990
VIPIN KUMAR VINAY KUMAR Vs. COMMISSIONER SALES TAX U P LUCKNOW	March 15, 1990
VIRENDRA KUMAR Vs. STATE OF U P	February 15, 1990
VIRENDRA SINGH Vs. STATE OF U P	August 10, 1990
VISHNU NARAIN TRIPATHI Vs. REGISTRAR U P CO OP SOCIETY	December 13, 1990
VISHWA NATH Vs. RAMRAJ	March 21, 1990
VIVEK Vs. STATE OF U P	February 5, 1990
VIVEK CHAND JAIN Vs. U P FINANCIAL CORPORATION	December 6, 1990
VIVEK NARAIN Vs. COMMISSIONER OF INCOME TAX	May 7, 1990
VYAPAR MANDAL MAUAIMA TOWN, ALLAHABAD Vs. STATE OF U.P. AND OTHERS	November 27, 1990
WADIL Vs. BOARD OF REVENUE U P	November 9, 1990
WIMCO LTD Vs. U P POLLUTION CONTROL BOARD	April 19, 1990
WING COMMANDER RAMESH CHANDRA Vs. STATE OF U P	March 26, 1990
WINSTON OIL INDUSTRIES Vs. STATE OF U P	January 3, 1990
Y N SHARMA Vs. INCOME-TAX OFFICER	February 9, 1990
YASEEN KHAN Vs. STATE OF U P	February 28, 1990
YASHPAL KOHLI Vs. STATE OF U P	May 23, 1990
YOGENDRA KUMAR Vs. STATE OF U P	November 20, 1990
ZAFAR HUSSAIN Vs. FIFTH ADDITIONAL DISTRICT JUDGE HARDOI	May 26, 1990
ZAHEER AHMAD Vs. VII ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	February 28, 1990
ZAHEER KHAN Vs. VI ADDL. DISTRICT JUDGE, MEERUT AND OTHERS	June 12, 1990
ZAHIRUDDIN Vs. STATE OF U P	July 23, 1990
ZAQAULLAH Vs. STATE OF U P	April 16, 1990
ZARGAM BEG AND OTHERS Vs. ASHFAQ HUSAIN	December 7, 1990
ZILA PARISHAD; BIJNOR Vs. PASHU SHAV CHHEDAN EVAM HADDI CHHOORA AUDYOGIK UTPADAN CO OPERATIVE SOCIETY LIMITED	May 21, 1990
ZUBAIDA KHATOON Vs. RENT CONTROL AND EVICTION OFFICER	December 14, 1990
ZULFIQAR BEG ALIAS BABY Vs. STATE OF U P	July 23, 1990

Year 1990 of HIGH COURT OF ALLAHABAD

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