|
A C DATT Vs. RAJIV GANDHI
|
November 23, 1989 |
|
A K DATTA Vs. UTTAR PRADESH STATE SPINNING MILLS CO LTD
|
October 6, 1989 |
|
A K RAJVANSHI Vs. STATE OF UTTAR PRADESH
|
October 21, 1989 |
|
A.B. MALVIYA AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
July 17, 1989 |
|
ABDUL HAFEEZ KHAN Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
July 26, 1989 |
|
ABDUL KAREEM Vs. ABDUL MAJEED
|
December 1, 1989 |
|
ABDUL QADIR Vs. PRINCIPAL ANSAR INTER COLLEGE, MORADABAD AND OTHERS
|
January 3, 1989 |
|
ABDUL QAYUME Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1989 |
|
ABDUL RASHID Vs. ADDL COMMISSIONER MEERUT DIVISION
|
July 20, 1989 |
|
ABDUL WAHID Vs. ADDITIONAL COMMISSIONER ADMN MEERUT DIVISION
|
May 9, 1989 |
|
ABHAI SINGH Vs. SHAILENDRA BAHADUR SINGH
|
July 31, 1989 |
|
ABHAV GRASTH GRAMIN JAN SANGATHAN KUSMIKHALAN Vs. ASSISTANT REGISTRAR FIRMS
|
July 20, 1989 |
|
ABHISHEK MALVIYA Vs. STATE OF UTTAR PRADESH
|
November 6, 1989 |
|
ACHHABIBAR PANDEY Vs. STATE
|
February 22, 1989 |
|
AGRAWAL RICE MILLS Vs. COMMISSIONER SALES TAX U P
|
January 4, 1989 |
|
AGYA RAM Vs. STATE OF UTTAR PRADESH
|
June 7, 1989 |
|
AJAI SINGH Vs. STATE OF U P
|
October 19, 1989 |
|
AJAY KUMAR TANDON Vs. XIVTH ADDITIONAL DISTRICT JUDGE, KANPUR
|
February 14, 1989 |
|
AKHILESH KUMAR BHOLA SINGH ALIAS BHOLA Vs. STATE
|
May 19, 1989 |
|
AKHILESH KUMAR GUPTA Vs. D M JALAUN AT ORAI
|
October 27, 1989 |
|
AKHTAR JAMAL SIDDIQUI Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION. U. P. ALLAHABAD AND ANOTHER
|
May 12, 1989 |
|
ALI AHMAD Vs. STATE OF U P
|
May 16, 1989 |
|
ALI MOHAMMAD Vs. MOHD. YUSUF
|
April 19, 1989 |
|
ALI RAZA Vs. BOARD OF REVENUE U P ALLAHABAD
|
August 10, 1989 |
|
ALOK BROTHERS TEA PVT LTD Vs. VIIITH ADDITIONAL DISTRICT JUDGE KANPUR
|
May 11, 1989 |
|
AMANAT HUSSAIN Vs. ASSISTANT CONSERVATOR FOREST
|
March 2, 1989 |
|
AMEETA KULKARNI MODI Vs. STATE OF U P
|
January 4, 1989 |
|
AMI CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1989 |
|
ANAND BALLABH GUNWANT Vs. PROVICIAL CO OP UNION
|
February 14, 1989 |
|
ANAND BISCUIT CO Vs. ANAND FOOD PRODUCT HYDERABAD
|
April 4, 1989 |
|
ANAND KUMARI Vs. RADHA BALLABH
|
January 2, 1989 |
|
ANARDEVI Vs. U.P. STATE ROAD TRANSPORT CORPORATION
|
August 9, 1989 |
|
ANIL KUMAR ALIAS MANNA Vs. STATE OF U P
|
November 27, 1989 |
|
ANIL KUMAR AND 27 OTHERS Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND OTHERS
|
March 10, 1989 |
|
ANIL KUMAR JAIN Vs. STATE
|
March 28, 1989 |
|
ANITA KANSAL Vs. SUSHIL KUMAR
|
August 8, 1989 |
|
ANWAR AHMED Vs. STATE OF UTTAR PRADESH
|
October 27, 1989 |
|
AQUEOUS VICTUALS PRIVATE LIMITED Vs. UNION OF INDIA UOI
|
July 5, 1989 |
|
ARJUN LAL Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
November 23, 1989 |
|
ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA Vs. INDUSTRIAL TRIBUNAL III
|
July 24, 1989 |
|
ARUN KUMAR SOLANKI Vs. VII ADDITIONAL DISTRICT JUDGE AGRA
|
March 8, 1989 |
|
ASHA HARIYA Vs. PUSHPA RANI
|
November 6, 1989 |
|
ASHOK KANAUJIYA ALIAS ASHOK KUMAR KANAUJIYA Vs. STATE
|
January 4, 1989 |
|
ASHOK KUMAR GUPTA Vs. THE KANPUR VIDYA MANDIR SOCIETY AND OTHERS
|
July 26, 1989 |
|
ASHOK KUMAR SRIVASTAVA Vs. VII ADDITIONAL DISTRICT JUDGE LUCKNOW
|
July 7, 1989 |
|
ATMA RAM MISRA Vs. BANK OF INDIA
|
October 23, 1989 |
|
ATTAR SINGH Vs. STATE OF U.P.
|
December 2, 1989 |
|
AVDHESH KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1989 |
|
AVDHESH MISHRA Vs. INCHARGE DISTRICT JUDGE DEORIA
|
July 12, 1989 |
|
AVINASH CHANDRA TANDON Vs. HARI KRISHNA SHARMA
|
July 18, 1989 |
|
AWADH STRAIN PATHAK Vs. STATE OF U P
|
July 13, 1989 |
|
AWDESH KUMAR Vs. THE DISTRICT MAGISTRATE AND ORS.
|
March 8, 1989 |
|
AWDHESH KUMAR SAXENA Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
|
August 8, 1989 |
|
B V DAVID Vs. DISTRICT JUDGE ALLAHABAD
|
October 23, 1989 |
|
B.N. MUKHERJI Vs. VIRENDRA SHANKER VERMA
|
November 23, 1989 |
|
BABOO LAL AND OTHERS Vs. L. M. C. AND ANOTHER
|
May 10, 1989 |
|
BABU KHAN Vs. CHAHTI DEVI
|
November 3, 1989 |
|
BABU LAL AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
|
January 31, 1989 |
|
BABU RAM Vs. BOARD OF REVENUE U P
|
July 13, 1989 |
|
BABU RAM RAJENDRA KUMAR Vs. COMMISSIONER OF SALES TAX
|
February 27, 1989 |
|
BACHAN LAL Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC
|
April 3, 1989 |
|
BACHCHAN Vs. STATE OF U P
|
October 19, 1989 |
|
BADRI NATH GARG Vs. SHEO PRASAD TANDON
|
November 23, 1989 |
|
BADRI PRASAD Vs. VII ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
January 10, 1989 |
|
BADRI PRASAD GUPTA Vs. XII ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
February 17, 1989 |
|
BAGESHWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
December 13, 1989 |
|
BAIJ NATH Vs. STATE OF U.P.
|
October 26, 1989 |
|
BAIJU Vs. STATE OF UTTAR PRADESH
|
February 15, 1989 |
|
BAL KRISHNA BAJAJ Vs. DISTRICT JUDGE ALLAHABAD
|
February 22, 1989 |
|
BALA DIN YADAV Vs. RAMDULARE
|
April 21, 1989 |
|
BALAI SINGH Vs. STATE
|
August 30, 1989 |
|
BALAK RAM Vs. JODHA AND OTHERS
|
January 16, 1989 |
|
BALBIR SINGH Vs. PRINCIPAL, RAM SWAROOP GRAM UDHYOG MAHAVIDYALAYA POKHRAYAN, DISTRICT KANPUR DEHAT AND ANOTHER
|
December 18, 1989 |
|
BALKAR SINGH Vs. STATE OF UTTAR PRADESH
|
July 27, 1989 |
|
BALLIA COLD STORAGE Vs. THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD.
|
January 31, 1989 |
|
BALRAM Vs. COMMITTEE OF MANAGEMENT, THROUGH ITS MANAGER, J.L.M.D.J. INTER COLLEGE, KHAIRABAD, DISTRICT, SITAPUR AND OTHERS
|
February 2, 1989 |
|
BALROOP MISRA Vs. PUBLIC SERVICE COMMISSION, U. P. ALLAHABAD AND OTHERS
|
December 1, 1989 |
|
BANDANA MEHREY Vs. KING GEORGES MEDICAL COLLEGE
|
August 2, 1989 |
|
BANSH LAL SINGH SENGAR Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
|
January 20, 1989 |
|
BAREILLY ROSIN AND TURPENTINE MANUFACTURING COMPANY Vs. COMMISSIONER OF SALES TAX
|
April 21, 1989 |
|
BARNWAL ABHUSHAN KENDRA Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1989 |
|
BASHISHT MUNI SINGH Vs. STATE OF U.P. AND OTHERS
|
January 21, 1989 |
|
BASUDEO PRASAD Vs. STATE
|
December 11, 1989 |
|
BAUD Vs. STATE OF U P
|
March 15, 1989 |
|
BENARES STATE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1989 |
|
BENARSI DAS AND SONS Vs. COMMISSIONER OF SALES TAX
|
April 11, 1989 |
|
BENI RAM MOOL CHAND Vs. TAX RECOVERY OFFICER
|
October 16, 1989 |
|
BHADDER SINGH Vs. DISTRICT MAGISTRATE, BULANDSHAHR AND OTHERS
|
April 17, 1989 |
|
BHAGESHWAR Vs. STATE OF U P
|
May 3, 1989 |
|
BHAGWAN DAS AGRAWAL Vs. STATE OF UTTAR PRADESH
|
December 2, 1989 |
|
BHAGWAT Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
December 12, 1989 |
|
BHAMI PRAKASH SHUKLA Vs. VICE
|
July 28, 1989 |
|
BHARAT BHUSHAN MISRA Vs. DISTRICT JUDGE GONDA
|
July 25, 1989 |
|
BHARAT LAL TIWARI Vs. STATE OF U P
|
February 17, 1989 |
|
BHARAT PLY-WOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF SALES TAX
|
April 26, 1989 |
|
BHARAT STORES LTD Vs. UNION OF INDIA
|
July 5, 1989 |
|
BHARTI RAJ Vs. SUMESH SACHDEO AND CO
|
January 17, 1989 |
|
BHATIA METAL CONTAINERS PVT LTD Vs. STATE OF U P
|
July 25, 1989 |
|
BHAWANI DIN Vs. STATE OF U P
|
January 24, 1989 |
|
BIHARI LAL Vs. BEENA MISRA
|
October 20, 1989 |
|
BIRBAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION BULANDSHAHR
|
February 1, 1989 |
|
BIRI SINGH Vs. STATE OF U P
|
March 2, 1989 |
|
BISHAMBHAR NATH AGARWAL Vs. KISHAN CHAND
|
October 23, 1989 |
|
BISHRAM SINGH Vs. STATE OF U P
|
November 17, 1989 |
|
BISSU Vs. STATE OF U P
|
May 4, 1989 |
|
BITANA Vs. BOARD OF REVENUE U P AT ALLAHABAD
|
May 9, 1989 |
|
BREMCO CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1989 |
|
BRIJ BHUSHAN GOSWAMI Vs. STATE
|
July 2, 1989 |
|
BRIJ BHUSHAN GOSWAMI Vs. STATE OF U P
|
July 12, 1989 |
|
BRIJENDRA SINGH SENGAR Vs. MEMBER SECRETARY DISTT ASST REGISTRAR CO OP SOC
|
February 24, 1989 |
|
BRINDAWAN CHOUBEY Vs. RAM SANWARI
|
April 4, 1989 |
|
BUDHYA Vs. STATE OF UTTAR PRADESH
|
September 28, 1989 |
|
BUDHYA ALIAS BUDH RAM Vs. STATE OF U P
|
June 8, 1989 |
|
BUDHYA ALIAS BUDHI RAM Vs. STATE OF U P
|
September 23, 1989 |
|
CAWNPORE CHEMICAL WORKS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1989 |
|
CENTRE OF INDIAN TRADE UNIONS Vs. ACTG C J OF ALLAHABAD HIGH COURT
|
August 30, 1989 |
|
CHANAN LAL DHINGRA Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1989 |
|
CHANDRA BALI Vs. ZILA NIRVACHAN ADHIKARI
|
March 9, 1989 |
|
CHANDRA BEHARI TRIPATHI AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
September 11, 1989 |
|
CHANDRA DEO PANDEY Vs. CHANCELLOR ALLAHABAD UNIVERSITY
|
April 3, 1989 |
|
CHANDRA DEO SHARMA Vs. DIRECTOR OF EDUCATION AND ORS.
|
February 14, 1989 |
|
CHANDRA PAL Vs. KESHAV DEO
|
February 17, 1989 |
|
CHANDRA PAL SINGH Vs. STATE
|
January 12, 1989 |
|
CHANDRA PAL SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
October 20, 1989 |
|
CHANDRA PRATAP SINGH Vs. MADHAV SHARAN TRIPATHI
|
January 16, 1989 |
|
CHANDRAVEER SINGH Vs. M B MATHUR
|
July 4, 1989 |
|
CHANDRIKA Vs. SARJOO PANDEY
|
January 6, 1989 |
|
CHANDRU Vs. STATE OF U P
|
August 11, 1989 |
|
CHARU CHANDRA TIWARI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
|
December 22, 1989 |
|
CHAUHARJA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
|
November 21, 1989 |
|
CHHABINATH DUBE Vs. STATE OF U P
|
December 7, 1989 |
|
CHHIBRAMAU COLD STORAGE Vs. CEGAT
|
February 15, 1989 |
|
CHHOTE LAL Vs. U P STATE ELECTRICITY BOARD
|
July 4, 1989 |
|
CHHOTEY LAL Vs. STATE OF U P
|
March 16, 1989 |
|
CHHOTEY LAL Vs. STATE OF U P
|
February 27, 1989 |
|
CHUNNU Vs. STATE OF UTTAR PRADESH
|
November 20, 1989 |
|
CO-OPERATIVE CANE DEVELOPMENT SOCIETY LTD. AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
November 30, 1989 |
|
COL. HAR KISHAN LAL CHOPRA Vs. NEEL RATAN CHOPRA AND OTHERS
|
May 17, 1989 |
|
COLLECTOR Vs. DECENT DYEING CO
|
December 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SCHREINER AIRWAYS B V
|
November 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. S P TEXTILES CO
|
October 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SITA RAM GANESH PRASAD
|
October 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
|
July 5, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HARIDAS KAPOOR AND CO
|
July 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JANANAMANDAL LIMITED
|
July 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. B M JAIN AND CO
|
August 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. LAL CHAND JAIN
|
August 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJ BALA
|
August 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JAHANGANJ COLD STORAGE
|
February 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA TEXTILES
|
February 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KESHO RAM HUF
|
March 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED METALS CO
|
February 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH AGRAWAL
|
January 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELECTRA JAIPUR PRIVATE LIMITED
|
January 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TEK CHAND DANG AND CO
|
January 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SIMBHOLI INDUSTRIES P LIMITED
|
January 10, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. USHA AGARWAL FAMILY TRUST
|
January 6, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. TAJ PRINTERS
|
February 1, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJ NARAIN PRATAP NARAIN
|
January 17, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. SHEO PRASAD SINGHAL
|
February 2, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. J K BANKERS
|
February 27, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. SAROJ DEVI
|
February 27, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. CHAMAN LAL MAHENDRA PRAKASH
|
July 27, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. U P IRON STORES
|
July 6, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. DOON JEWELLERS
|
October 20, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. KHATTAR COLD STORAGE
|
August 9, 1989 |
|
COMMISSIONER OF SALES TAX Vs. U P STATE CEMENT CORPORATION LTD
|
January 6, 1989 |
|
COMMISSIONER OF SALES TAX Vs. TIN MANUFACTURING CO OF INDIA
|
April 11, 1989 |
|
COMMISSIONER OF SALES TAX U P Vs. LAXMI CHEMICAL INDUSTRIES
|
January 4, 1989 |
|
COMMISSIONER OF SALES TAX U P Vs. ANNAPURNA INDUSTRIES COMPANY
|
January 5, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. BHARGAVA N L
|
January 16, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJ NARAIN PRATAP NARAIN HUF
|
January 16, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SHADIRAM GANGA PRASAD HUF
|
February 27, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. GAYATRI DEVI
|
February 27, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. RAM PRAKASH
|
August 7, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. KHUNNAH S L
|
July 20, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SHYAM LAL
|
December 15, 1989 |
|
COMMISSIONER OF WEALTH-TAX Vs. S L KHUNNAH
|
July 20, 1989 |
|
COMMISSIONER OF WEALTH-TAX Vs. UMRAO LAL
|
July 21, 1989 |
|
COMMISSIONER OF WEALTH-TAX Vs. N D BHARGAVA DECD
|
January 16, 1989 |
|
COMMISSIONER SALES TAX Vs. HOUSING AND GENERAL FINANCE CO LTD
|
July 26, 1989 |
|
COMMITTEE OF MANAGEMENT OF CAPTAIN UMMED SINGH UCHCHATAR MADHYAMIK VIDYALAYA Vs. DISTRICT INSPECTOR OF SCHOOLS MAINPURI
|
December 1, 1989 |
|
COMMITTEE OF MANAGEMENT, JANGALI BABA INTERMEDIATE COLLEGE GARWAR DISTRICT BALLIA AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VTH REGION, VARANASI AND OTHERS
|
April 26, 1989 |
|
COMMITTEE OF MANAGEMENT, M. HIGH SCHOOL, HUSSAINPUR, SAKRA GHAZIPUR AND OTHERS Vs. DISTRICT BASIC EDUCATION OFFICER, GHAZIPUR AND OTHERS
|
December 22, 1989 |
|
COMMITTEE OF MANAGEMENT, SRI SWAMI KRISHNA NAND INTER COLLEGE BILWAR, DISTRICT JAUNPUR AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND OTHERS
|
March 2, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. RAKESH KUMAR GUPTA
|
July 20, 1989 |
|
D C M LTD Vs. UNION OF INDIA
|
May 19, 1989 |
|
D C M LTD Vs. S K SINHA
|
November 23, 1989 |
|
D.N. JHUNJHUNWALA Vs. STATE OF U.P. & ORS.
|
December 11, 1989 |
|
D.S. CENTRAL RAILWAY Vs. MOHD. ISHAQ
|
December 12, 1989 |
|
DASHRATH Vs. STATE
|
November 29, 1989 |
|
DAU DAYAL GOYAL Vs. TAX RECOVERY OFFICER
|
February 2, 1989 |
|
DAVENDRA GANGWAR Vs. STATE OF U.P. AND ANOTHER
|
September 5, 1989 |
|
DAWN PUBLIC SCHOOL AND ANR. Vs. RAJ BAHADUR LAKHTAKIA AND ORS.
|
May 18, 1989 |
|
DAYA SHANKAR SINGH Vs. UNION OF INDIA
|
November 3, 1989 |
|
DEEN DAYAL Vs. STATE OF U.P.
|
November 8, 1989 |
|
DEEPAK KUMAR GARG Vs. STATE OF U P
|
October 21, 1989 |
|
DEO NATH KHEWAT AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND OT
|
December 6, 1989 |
|
DEO SINGH Vs. STATE OF U P
|
April 3, 1989 |
|
DEVANAND GUPTA Vs. ABDUL FARID AND OTHERS
|
November 20, 1989 |
|
DEVENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
March 17, 1989 |
|
DEVI BUX SINGH Vs. STATE OF UTTAR PRADESH
|
December 2, 1989 |
|
DHARAM DASS Vs. STATE
|
January 16, 1989 |
|
Dharm Vir and others Vs. State of U.P.and others
|
December 7, 1989 |
|
DHARMVIR Vs. STATE OF UTTAR PRADESH
|
December 7, 1989 |
|
DHIRAJ SINGH Vs. RAJESHWARI DEVI
|
January 9, 1989 |
|
DIESEL LOCOMOTIVE WORKS Vs. UNION OF INDIA UOI
|
August 9, 1989 |
|
DILBAGH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
November 3, 1989 |
|
DILIP KUMAR Vs. STATE OF U P
|
October 10, 1989 |
|
DILIP KUMAR Vs. STATE OF U P
|
August 10, 1989 |
|
DINESH SHARMA Vs. MADHYAMIK SHIKSHA PARISHAD
|
September 5, 1989 |
|
DR. CHANDRA DEO PANDEY Vs. THE CHANCELLOR, ALLAHABAD
|
April 1, 1989 |
|
DR. MAHESH CHANDRA Vs. STATE OF U.P. AND ORS.
|
February 18, 1989 |
|
DR. NAND KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY, VARANASI AND OTHERS
|
November 23, 1989 |
|
DR. SHIV SWAROOP SHARMA Vs. U. P. HIGHER EDUCATION SERVICE COMMISSION, ALLAHABAD
|
July 7, 1989 |
|
DR. SHREE KRISHAN Vs. UNION OF INDIA AND ORS.
|
October 18, 1989 |
|
DROPADI Vs. MUNNA LAL YADAV
|
August 2, 1989 |
|
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA Vs. JINDAL SOLVENT EXTRACTIONS
|
December 12, 1989 |
|
FAHMEEDA BEGUM Vs. VII ADDL DISTRICT JUDGE MEERUT
|
February 28, 1989 |
|
GAJE SINGH Vs. HANS RAJ
|
January 12, 1989 |
|
GAMA Vs. BITTAN AND OTHERS
|
July 31, 1989 |
|
GANESH BABO GUPTA Vs. STATE OF UTTAR PRADESH
|
December 11, 1989 |
|
GANESH TOBACCO COMPANY Vs. ASSISTANT COLLECTOR OF C EX
|
October 18, 1989 |
|
GANGA PRASAD DUBEY Vs. STATE OF U P
|
December 16, 1989 |
|
GANGA SHARAN VARSHNEY Vs. SHAKUNTALA DEVI
|
August 11, 1989 |
|
GAON SABHA Vs. D D C AZAMGARH DEPUTY DIRECTOR OF CONSOLIDATION
|
December 13, 1989 |
|
GAON SABHA PIPROTA Vs. BOARD OF REVENUE U P
|
November 27, 1989 |
|
GARG FARMS DELHI Vs. STATE OF U P
|
August 1, 1989 |
|
GAYA PRASAD Vs. STATE
|
February 27, 1989 |
|
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE I
|
March 31, 1989 |
|
GENDA LAL Vs. UNION OF INDIA
|
November 23, 1989 |
|
GHANSHYAM Vs. STATE OF UTTAR PRADESH
|
October 4, 1989 |
|
GHAUSIA BANO Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
|
August 30, 1989 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHYAM LAL MAHENDRA KUMAR
|
November 17, 1989 |
|
GIRDHARI LAL BATHWAL Vs. STATE OF U P
|
May 18, 1989 |
|
GODHU Vs. ADDL. DISTRICT JUDGE VII, BULANDSHAHR AND OTHERS
|
May 19, 1989 |
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GOEL SUGAR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1989 |
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GOPAL DAS JWALA PRASAD Vs. COMMISSIONER OF SALES TAX U P
|
February 2, 1989 |
|
GOPAL KRISHNA TANDON Vs. AVADH RAM
|
October 5, 1989 |
|
GOPALJI KHANNA Vs. ALLAHABAD BANK ORS
|
April 5, 1989 |
|
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
|
October 17, 1989 |
|
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
|
July 25, 1989 |
|
GOPI M PURI Vs. COLLECTOR OF C EX
|
July 27, 1989 |
|
GOTAI DAS Vs. ABHILAKH KUMAR AND OTHERS
|
April 6, 1989 |
|
GOVIND RAM BHAGAT RAM Vs. STATE OF UTTAR PRADESH
|
July 19, 1989 |
|
GULAB CHAND CHAURASIA Vs. RAM SEWAK
|
October 9, 1989 |
|
GULAB CHAND CHAURASIYA Vs. RAM SEWAK
|
July 10, 1989 |
|
GUPTA FOOTWEARS Vs. COMMISSIONER SALES TAX
|
January 6, 1989 |
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GUPTESHWAR NAI Vs. STATE OF U P
|
January 25, 1989 |
|
GURMEZ SINGH Vs. STATE OF UTTAR PRADESH
|
February 3, 1989 |
|
GURNAM SINGH Vs. PUNJAB AND SIND BANK AND ANR
|
March 2, 1989 |
|
GURU BAKHSH SINGH Vs. CHARAN DAS AND OTHERS
|
March 28, 1989 |
|
GURU PRASAD KUSHWALIA Vs. STATE OF U.P.
|
September 23, 1989 |
|
H K RAWAL Vs. NIDHI PRAKASH
|
April 27, 1989 |
|
H.M. ABDUL KHIYUM Vs. INDIAN INSTITUTE OF MANAGEMENT AND ANOTHER
|
December 16, 1989 |
|
HAFIZ NOORUL HASAN Vs. STATA OF U P
|
December 2, 1989 |
|
HAJARI LAL Vs. SIYA SARAN
|
November 15, 1989 |
|
HAJI ISMAIL AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1989 |
|
HAKIM MOHD AKBAR ALI Vs. MOHD AMIN
|
January 5, 1989 |
|
HAKIM SINGH Vs. STATE OF U.P. AND OTHERS
|
December 7, 1989 |
|
HAR PAL SINGH Vs. IIIRD ADDL. DISTRICT JUDGE, LAKHIMPUR-KHERI AND OTHERS
|
August 4, 1989 |
|
HARBANS LAL Vs. IIND ADDITIONAL DISTRICT JUDGE, LAKHIMPUR-KHERI
|
October 19, 1989 |
|
Harbansh Vs. District Magistrate and others
|
November 23, 1989 |
|
HARDEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
|
August 30, 1989 |
|
HARE RAM CHUWDHARY Vs. STATE OF U P
|
November 1, 1989 |
|
HARI Vs. NATIONAL INSURANCE CO. AND OTHERS
|
July 24, 1989 |
|
HARI KRISHAN VASHISHTHA Vs. GOVERNMENT OF U P
|
January 19, 1989 |
|
HARI SHANKER GUPTA Vs. SUDHIR NIRVAN
|
January 31, 1989 |
|
HARI SINGH Vs. STATE OF UTTAR PRADESH
|
August 10, 1989 |
|
HARIHAR CHAITANYA Vs. STATE OF UTTAR PRADESH
|
November 2, 1989 |
|
HARINDER KAUR PAINTAL Vs. CHANCELLOR LUCKNOW UNIVERSITY
|
May 22, 1989 |
|
HARISH CHAND GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
December 12, 1989 |
|
HARISH CHANDRA GUPTA Vs. RAGISTRAR FIRMS SOCIETIES AND CHITS
|
October 21, 1989 |
|
HARISH CHANDRA SAHAI Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
August 8, 1989 |
|
HAZARI LAL SHYAM LAL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
January 16, 1989 |
|
HEM CHANDRA LOHANI Vs. STATE OF U.P.
|
February 2, 1989 |
|
HINDCARPETS AND ORS. Vs. O. K. DYES
|
December 22, 1989 |
|
HINDUSTAN AERONAUTICS LTD Vs. STATE OF U P
|
October 23, 1989 |
|
HINDUSTAN CABLES Vs. STATE OF U.P. AND ANOTHER
|
December 1, 1989 |
|
HINDUSTAN HOUSING FACTORY Vs. COMMISSIONER OF SALES TAX U P
|
February 24, 1989 |
|
HIRA LAL Vs. VIIITH ADDITIONAL DISTRICT JUDGE AND ORS.
|
January 1, 1989 |
|
HIRALAL Vs. DISTRICT MAGISTRATE ALLAHABAD
|
November 23, 1989 |
|
HIRASON ENTERPRISES Vs. COMMISSIONER OF SALES TAX
|
March 15, 1989 |
|
HIRDAV RAM Vs. STATE OF U P
|
July 10, 1989 |
|
HOTU RAM SACHDEVA Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW
|
March 10, 1989 |
|
IBN Vs. BOARD OF INDIAN MEDICINES, U.P. LUCKNOW AND ANOTHER
|
November 10, 1989 |
|
IBNE HASAN Vs. STATE OF U P
|
May 10, 1989 |
|
INDIAN OXYGEN LTD., KANPUR Vs. PRESIDING OFFICER, LABOUR COURT
|
October 24, 1989 |
|
INDRA DEO MISRA Vs. STATE OF U P
|
May 18, 1989 |
|
INDRA DUTT TRIPATHI Vs. U P STATE ROAD TRANSPORT CORPORATION
|
September 5, 1989 |
|
INDRA KHARE Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
|
October 26, 1989 |
|
INDRA KUMAR CHOPRA AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
July 21, 1989 |
|
INDUSTRIAL RUBBER AND LATEX MANUFACTURERS Vs. BANK OF BARODA
|
March 7, 1989 |
|
IQBAL HUSSAIN Vs. VITH ADDL DISTRICT JUDGE ALIGARH
|
February 22, 1989 |
|
IRFAN ALI KHAN Vs. RAJENDRA SINGH
|
October 18, 1989 |
|
ISHTIAQ AHMAD Vs. PRESCRIBED AUTHORITY ETAWAH
|
July 18, 1989 |
|
ISHWARI DUTT JOSHI Vs. STATE OF U P
|
April 16, 1989 |
|
ISRAR AHMAD Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL
|
July 4, 1989 |
|
ISRAR ALIAS SAROO Vs. STATE OF U P
|
November 3, 1989 |
|
ISRARUL HAQ Vs. SPECIAL ADDITIONAL DISTRICT JUDGE
|
September 19, 1989 |
|
ISWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR CAMP
|
December 6, 1989 |
|
ITARBASI DEVI AND OTHERS Vs. RANJEET SINGH AND OTHERS
|
December 28, 1989 |
|
J N MISRA Vs. STATE OF U P
|
August 31, 1989 |
|
J P VERMA Vs. COMMISSIONER OF INCOME-TAX
|
August 22, 1989 |
|
J S HUJA Vs. STATE
|
February 27, 1989 |
|
JAAN ALI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
July 31, 1989 |
|
JAGANNATH SINGH CHAUHAN Vs. SHAKUNTALA SINGH
|
April 26, 1989 |
|
JAGAT BAHADUR Vs. DISTRICT SUPPLY OFFICER ALLAHABAD
|
August 8, 1989 |
|
JAGDISH PRASAD Vs. KRISHNA KESWANI
|
March 31, 1989 |
|
JAGDISH SINGH MALHOTRA Vs. STATE
|
March 27, 1989 |
|
JAGESHWAR DAYAL KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1989 |
|
JAGNIOBAN SINGH Vs. CANE COMMISSIONER, LUCKNOW AND ANOTHER
|
December 16, 1989 |
|
JAI BHAGWAN AND OTHERS Vs. SANJAY KUMAR AND OTHERS
|
January 31, 1989 |
|
JAI KARAN SINGH Vs. DISTRICT CO
|
May 4, 1989 |
|
JAI KISHUN AND OTHERS, ETC. Vs. U.P. CO
|
March 3, 1989 |
|
JAI PRAKASH GUAR Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1989 |
|
JAI PRAKASH JAIN Vs. U. P. PUBLIC SERVICES TRIBUNAL NO. II, LUCKNOW AND OTHERS
|
November 27, 1989 |
|
JAI PRAKASH SRIVASTAVA Vs. ADMINISTRATIVE COMMITTEE
|
November 29, 1989 |
|
JAI SHANKER DUBEY Vs. UTTAR PRADESH MADHYAMIC SHIKSHA AYOG
|
May 10, 1989 |
|
JAI VIJAY METAL UDYOG LTD Vs. ASSTT COLLECTOR OF C EX
|
June 20, 1989 |
|
JALESHWAR NATH TEWARI Vs. STATE OF U.P. AND OTHERS.
|
March 28, 1989 |
|
JANGA SINGH Vs. STATE OF U P
|
July 3, 1989 |
|
JASPRIT KAUR Vs. HARBHAJAN KAUR AND
|
February 13, 1989 |
|
JAWAHIR Vs. VITH ADDITIONAL DISTRICT JUDGE, AZAMGARH
|
April 17, 1989 |
|
JAYANTRI PRASAD MISRA Vs. DISTRICT PANCHAYAT RAJ OFFICER
|
December 6, 1989 |
|
JAYSHREE DISTRIBUTION PIPLANI KATRA Vs. JAYSHREE T AND R PRODUCTS
|
January 18, 1989 |
|
JHANSI CONCRETE PRODUCTS JHANSI Vs. STATE OF U P
|
November 3, 1989 |
|
JODH SINGH Vs. UNION OF INDIA AND OTHERS
|
January 12, 1989 |
|
KAHKASHAN BANO Vs. ABDUL MOIZ ANSARI
|
November 23, 1989 |
|
KAILASH CHAND GUPTA Vs. COMMISSIONER OF INCOME-TAX
|
January 16, 1989 |
|
KAILASH CHAND JAIN Vs. PRESCRIBED AUTHORITY UNDER U P ACT
|
May 5, 1989 |
|
KAILASH PATI SUGAR INDUSTRIES KAPSENDA Vs. KAMLA GUPTA
|
April 3, 1989 |
|
KALAWATI Vs. BOARD OF REVENUE ALLAHABAD
|
February 28, 1989 |
|
KALLOO Vs. UNION OF INDIA
|
April 12, 1989 |
|
KALU Vs. GAON SABHA
|
January 19, 1989 |
|
KALYAN Vs. STATE OF UTTAR PRADESH
|
December 19, 1989 |
|
KAMAL KUMAR VARMA Vs. BHUMIRAJ SHARMA
|
November 8, 1989 |
|
KAMIL BHAI ISMAIL JI Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1989 |
|
KAMLA PANDEY Vs. COLLECTOR AGRA
|
April 7, 1989 |
|
KANCHAN CHAUDHARI Vs. STATE OF U P
|
April 4, 1989 |
|
KANHAIYALAL DAMODAR DAS Vs. COMMISSIONER OF SALES TAX
|
January 6, 1989 |
|
KANNAUJ COLD STORAGE AND ORS. Vs. STATE OF U.P. AND ORS.
|
March 10, 1989 |
|
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UNION OF INDIA UOI
|
July 24, 1989 |
|
KAPRI INTERNATIONAL PVT LTD Vs. UNION OF INDIA UOI
|
October 18, 1989 |
|
KAREDEEN Vs. STATE OF U P
|
January 24, 1989 |
|
KESARI KUMAR YADAV AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
January 17, 1989 |
|
KESHAV FRUIT MART Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1989 |
|
KESHAV PANDEY Vs. STATE OF U P
|
March 15, 1989 |
|
KEWAL SINGH Vs. RAM CHANDER
|
March 15, 1989 |
|
KHACHERU SINGH Vs. DEVELOPMENT AUTHORITY MORADABAD
|
May 11, 1989 |
|
KHEM CHAND Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
|
August 10, 1989 |
|
KHEM CHAND Vs. STATE
|
September 15, 1989 |
|
KHUSH MIZAZ Vs. STATE OF U.P.
|
December 14, 1989 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES
|
February 24, 1989 |
|
KISAN UDYOG Vs. UNITED BANK OF INDIA
|
April 19, 1989 |
|
KISHAN LAL Vs. UNION OF INDIA
|
March 17, 1989 |
|
KISHORI NONIA Vs. STATE OF UTTAR PRADESH
|
February 28, 1989 |
|
KOVID RATAN Vs. U.P. PUBLIC SERVICES TRIBUNAL (III) AND ORS.
|
January 27, 1989 |
|
KRIPA SHANKER Vs. COMMISSIONER OF INCOME-TAX WEALTH-TAX
|
July 25, 1989 |
|
KRIPAL KIRPA RAM Vs. STATE OF U P
|
April 26, 1989 |
|
KRISHI UTPADAN MANDI SAMITI BAREILLY Vs. 6TH ADDL DIST JUDGE BAREILLY
|
November 23, 1989 |
|
KRISHI UTPADANMANDI SAMITI Vs. RAJESH KUMAR SINGH
|
January 10, 1989 |
|
KRISHNA Vs. STATE OF U P
|
March 28, 1989 |
|
KRISHNA DUTTA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS GORAKHPUR
|
February 24, 1989 |
|
KRISHNA KUMAR AGRAWAL Vs. JAGNANDAN SARAN KOTHIWAL
|
May 19, 1989 |
|
KRISHNA SINHA Vs. U P HIGHER EDUCATION SERVICE COMMISSION
|
January 17, 1989 |
|
KRISHNA UTENSILS RAMPUR Vs. STATE FINANCIAL CORPN
|
July 10, 1989 |
|
KUMARI BANDANA BANERJI Vs. ADMINISTRATOR, ARYA KAOYA PATBSHALA INTER COLLEGE, MIRZAPUR AND OTHERS
|
November 29, 1989 |
|
KUMARI MANJU SHAH Vs. DISTRICT JUDGE, ALMORA AND OTHERS
|
August 7, 1989 |
|
KUNDAN SINGH Vs. STATE
|
December 12, 1989 |
|
KUNJ BEHARI LAL Vs. KANHAIYA LAL
|
April 17, 1989 |
|
KUNWAR YASMIN ALI KHAN Vs. MASOOD ASHRAF KHAN
|
July 25, 1989 |
|
LADDAN Vs. NAGAR PALIKA MORADABAD
|
April 26, 1989 |
|
LAL JI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTH
|
November 6, 1989 |
|
LALIT KISHORE Vs. STATE
|
July 13, 1989 |
|
LALJI Vs. STATE
|
January 6, 1989 |
|
LALTA PRASAD KHINNI LAL Vs. IVTH ADDL DISTT JUDGE KANPUR NAGAR
|
January 12, 1989 |
|
LATOORI SINGH Vs. STATE OF U.P.
|
October 27, 1989 |
|
LAVELINA CHAWLA Vs. STATE OF U P
|
November 17, 1989 |
|
LAXMI CHANDRA Vs. MAWANA SAHAKARI GANNA VIKAS SAMITI LTD
|
August 3, 1989 |
|
LAXMI NARAIN & ANR. Vs. SMT. HUBRAJA
|
March 27, 1989 |
|
LAXMI SHANKAR BAJPAI AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
August 31, 1989 |
|
LEENA KHARE Vs. U P HIGHER EDUCATION SERVICE COMMISSION
|
December 16, 1989 |
|
LEUNG ALIAS LAUNGHRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MORADABAD AND OTHERS
|
November 28, 1989 |
|
LIYAKAT ALI KHAN Vs. STATE OF U P
|
November 30, 1989 |
|
LUFTE ALI Vs. STATE OF U P
|
July 4, 1989 |
|
M S HUSAIN Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
|
May 5, 1989 |
|
M/S. BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER Vs. THE DY. CHIEF CONTROLLER EXPLOSIVES AND OTHERS
|
November 30, 1989 |
|
M/S. DHANAURA FILLING/SERVICE STATION Vs. STATE OF U.P. AND OTHERS
|
November 29, 1989 |
|
M/S. HINDUSTAN AERONAUTICS LTD. Vs. SPECIAL JUDGE (E.C.ACT), AGRA AND ANOTHER
|
February 16, 1989 |
|
M/S. JAI BHAWANI ROADWAYS AND ANOTHER Vs. THE STATE OF U.P. AND OTHERS
|
December 22, 1989 |
|
M/S. MAYUR CONTINENTAL, DEHRADUN AND OTHERS Vs. ADMINISTRATOR, NAZUL LAND, DEHRADNN AND OTHERS
|
May 12, 1989 |
|
M/S. RAM KISHAN AND COMPANY Vs. SMT. CHANDRA KANTA AND OTHERS
|
July 31, 1989 |
|
MADHURI MISRA Vs. SHANTI DEVI
|
July 19, 1989 |
|
MAHABIR Vs. STATE
|
July 7, 1989 |
|
MAHABIR Vs. STATE OF U P
|
August 14, 1989 |
|
MAHABIR PRASAD AGRAWAL Vs. BAIJ NATH GIGRAS
|
January 23, 1989 |
|
MAHADEO SINGH Vs. SHESH NARAIN PATHAK
|
July 10, 1989 |
|
MAHADEV SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
|
April 5, 1989 |
|
MAHARAJ BUX SINGH Vs. STATE
|
March 13, 1989 |
|
MAHARAJ SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY
|
November 15, 1989 |
|
MAHATAM Vs. MOTI
|
August 16, 1989 |
|
MAHAVIR Vs. STATE OF UTTAR PRADESH
|
December 18, 1989 |
|
MAHENDRA PAL SINGH Vs. STATE OF U P
|
October 17, 1989 |
|
MAHENDRA PRATAP SINGH Vs. SUMAT CHAND JAIN
|
January 18, 1989 |
|
MAHENDRA SINGH Vs. U.P. HIGHER SECONDARY EDUCATION SERVICE COMMISSION
|
April 11, 1989 |
|
MAHESHWAR DAYAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY ALLAHABAD
|
February 27, 1989 |
|
MAHMOOD ILAHI Vs. STATE OF UTTAR PRADESH
|
January 9, 1989 |
|
MAHMOOD ILAHI Vs. STATE OF U P
|
February 9, 1989 |
|
MALAVIYA
RAM LAL YADAV Vs. STATE
|
February 1, 1989 |
|
MALIK SINGH INT BHATTA Vs. COMMISSIONER OF SALES TAX U P
|
January 17, 1989 |
|
MAN RAJ Vs. STATE OF UTTAR PRADESH
|
October 20, 1989 |
|
MAN SINGH Vs. ADDITIONAL COMMISSIONER JHANSI DIVISION
|
July 24, 1989 |
|
MANGAL DAS Vs. COLLECTOR OF C EX
|
July 5, 1989 |
|
MANGAL SEN Vs. STATE OF U P
|
November 30, 1989 |
|
MANJUL KUMAR Vs. SECRETARY, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U. P., ALLAHABAD AND OTHERS
|
May 16, 1989 |
|
MANOHAR CHATURVEDI Vs. BEMANJI CHATURVEDI AND OTHERS
|
May 19, 1989 |
|
MANOHAR LAL Vs. MADAN LAL
|
December 13, 1989 |
|
MANOHAR LAL Vs. STATE OF U P
|
July 22, 1989 |
|
MANOJ KUMAR VARSHNAYA Vs. REGIONAL SECRETARY, MADHYAMIC SHIKSHA PARISHAD, U.P. AND OTHERS
|
December 19, 1989 |
|
MANU MITTAL Vs. SOM DUTT MITTAL
|
December 13, 1989 |
|
MAQSOOD ULLAH KHAN Vs. DISTRICT JUDGE AGRA
|
February 13, 1989 |
|
MARKANDE CHAND Vs. STATE OF UTTAR PRADESH
|
April 11, 1989 |
|
MASCOT INDIA TOOLS AND FORGINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1989 |
|
MASHOOQ ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
|
February 16, 1989 |
|
MASITA Vs. CHUNWA
|
February 27, 1989 |
|
MATA BHEEKH Vs. SUB
|
April 19, 1989 |
|
MAYA SAXENA Vs. COMMITTEE OF MANAGEMENT AND OTHERS
|
February 18, 1989 |
|
MAZDOOR SABHA GANGA SUGAR MILLS Vs. LABOUR COURT
|
March 10, 1989 |
|
MEDICAL OFFICER OF HEALTH MUNICIPAL BOARD AMROHA DISTRICT MORADABAD Vs. VIR SINGH
|
April 5, 1989 |
|
MEENA OIL PRODUCT LUCKNOW Vs. STATE
|
August 3, 1989 |
|
MEERA SRIVASTAVA AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
April 26, 1989 |
|
MEHRA CHANDRA AND ANOTHER Vs. GAON SABHA AND ANOTHER
|
December 11, 1989 |
|
MEWA LAL Vs. STATE
|
February 28, 1989 |
|
MEWA RAM ARUN Vs. STATE
|
April 7, 1989 |
|
MIRA RANI Vs. BALRAM KISHORE PATHAK
|
May 17, 1989 |
|
MOHAMMAD HANIF Vs. SURAJ PRASAD MAHESHWARI
|
November 23, 1989 |
|
MOHAMMAD KASIF ALIAS BABOO Vs. SUB DIVISIONAL OFFIICER SALON
|
January 12, 1989 |
|
MOHAMMAD SALIM Vs. DIST MAGISTRATE ALLAHABAD
|
November 2, 1989 |
|
MOHAMMAD ZAMEER ALAM Vs. STATE
|
February 24, 1989 |
|
MOHD ATIQ Vs. SHAMIM BEGUM
|
October 17, 1989 |
|
MOHD AYUB MOHD YAQUB Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
January 6, 1989 |
|
MOHD NADEEM SIDDLQUI Vs. STATE OF U P
|
October 25, 1989 |
|
MOHD RAJI Vs. STATE
|
November 27, 1989 |
|
MOHD SALAAM Vs. D M ALLAHABAD
|
November 2, 1989 |
|
MOHD. AFZAL Vs. STATE OF U.P.
|
December 19, 1989 |
|
MOHD. RASHEED QURESHI Vs. ALIGARH MUSLIM UNIVERSITY AND OTHERS
|
November 1, 1989 |
|
MOOLI Vs. VTH ADDITIONAL DISTRICT JUDGE MATHURA
|
July 6, 1989 |
|
MOONNA LAL AND SONS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1989 |
|
MOR MUKUT SHARMA AND ANOTHER Vs. HARISH CHANDRA AND OTHERS
|
March 27, 1989 |
|
MOTI LAL BURNWAL Vs. DISTRICT SUPPLY OFFICER
|
December 16, 1989 |
|
MOTI LAL KRISHNA KUMAR Vs. COMMISSIONER SALES TAX
|
February 28, 1989 |
|
MOTI LAL PATHARA Vs. VIIITH ADDITIONAL DISTRICT JUDGE, VARANASI
|
November 23, 1989 |
|
MOTILAL Vs. DEPUTY DIRECTOR CONSOLIDATION AGRA
|
January 31, 1989 |
|
MOTILAL GUPTA Vs. NIYAD RAM
|
August 4, 1989 |
|
MRIGENDRA PRASAD MAMGAIN Vs. PRINCIPAL NAVODAYA VIDYALAYA, UTTARKHAND AND OTHERS
|
November 20, 1989 |
|
MST. MOHINI KUMARI AND ORS. Vs. SECOND ADDITIONAL DISTRICT JUDGE AND ORS.
|
March 10, 1989 |
|
MUBARUKUNISHA Vs. ADDITIONAL DISTRICT MAGISTARTE RURAL ALLAHABAD
|
February 23, 1989 |
|
MUKUL CHAND MANDAL Vs. STATE OF U P
|
August 1, 1989 |
|
MUKUL CHAND MANDAL Vs. STATE OF U P
|
October 1, 1989 |
|
MUNICIPAL BOARD BACHHRAWA Vs. DIVISIONAL COMMISSIONER MORADABAD
|
July 17, 1989 |
|
MUNNI DEVI Vs. ADDITIONAL COMMISSIONER BAREILLY DIVISION
|
July 6, 1989 |
|
MUNSHI Vs. STATE OF U P
|
November 3, 1989 |
|
MUNSHI LAL Vs. STATE OF UTTAR PRADESH
|
March 10, 1989 |
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MUNUWA ALIAS GANGA SAHAI Vs. STATE
|
October 23, 1989 |
|
MUZAFFAR ABBAS Vs. STATE OF UTTAR PRADESH
|
February 3, 1989 |
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NADIR HUSAIN Vs. REGIONAL TRANSPORT OFFICER KANPUR
|
May 17, 1989 |
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NAGAR MAHAPALIKA Vs. RIKHI LAL
|
April 19, 1989 |
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NAGAR MAHAPALIKA ALLAHABAD Vs. JAI NARAIN SINGH
|
November 9, 1989 |
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NAGAR PALICA HASANPUR Vs. ABHILASH KUMAR SAXENA
|
February 2, 1989 |
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NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, ALLAHABAD Vs. SURENDRA KUMAR AND ANOTHER
|
December 15, 1989 |
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NAHID Vs. MOHD ISLAM
|
February 8, 1989 |
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NAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
|
January 20, 1989 |
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NARAIN Vs. STATE
|
October 19, 1989 |
|
NARAIN PASI Vs. STATE OF UTTAR PRADESH
|
July 26, 1989 |
|
NARBDESHWAR UPADHYAY Vs. RAM BAHAL
|
February 27, 1989 |
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NARDESHWAR PRASAD MISHRA Vs. ASHA SAXENA
|
July 19, 1989 |
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NARENDRA SINGH Vs. DHAPPO
|
July 19, 1989 |
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NARESH KUMAR GUPTA Vs. 3RD ADDL DISTRICT JUDGE BULANDSHAHAR
|
July 21, 1989 |
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NASEEM Vs. ABDUL RASHEED
|
December 7, 1989 |
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NASREEN SIDDIQUI Vs. STATE OF UTTAR PRADESH
|
October 18, 1989 |
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NATHANIEL MASIH Vs. U P SCHEDULED CASTE FINANCE AND DEVELOPMENT CORPN LTD
|
May 16, 1989 |
|
NATIONAL BICYCLE CORPORATION OF INDIA LTD. Vs. STATE OF U. P. AND OTHERS
|
November 30, 1989 |
|
NATIONAL TEXTILES CORPORATION LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 19, 1989 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. STATE OF U P
|
February 21, 1989 |
|
NAZER MOHAMMAD Vs. DISTRICT MAGISTRATE JALAUN AT ORAI
|
July 26, 1989 |
|
NEERA JAIN Vs. DIWAKAR
|
May 2, 1989 |
|
NEERA LAL Vs. STATE OF U P
|
July 13, 1989 |
|
NEETA SHARMA Vs. STATE OF U P
|
September 8, 1989 |
|
NEPAL Vs. STATE OF U P
|
November 9, 1989 |
|
NEW CAWNPORE FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. HIMMAT SINGH
|
November 15, 1989 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PANKALI
|
November 15, 1989 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA DIST GHAZIABAD Vs. RAM BAL
|
February 2, 1989 |
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NEW SHREE DURGA VASTRA BHANDAR Vs. TARLOK NATH
|
November 29, 1989 |
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NEW VICTORIA MILLS LTD Vs. LABOUR COURT I
|
December 12, 1989 |
|
NIRANJAN SINGH Vs. STATE OF U P
|
February 27, 1989 |
|
NIRMAL ENGINEERING WORKS Vs. COMMISSIONER SALES TAX
|
January 10, 1989 |
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OBEETEE LIMITED Vs. DEPUTY CIT
|
March 2, 1989 |
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OCEAN TIME AGENCY Vs. COMMISSIONER SALES TAX
|
July 21, 1989 |
|
OM PRAKASH Vs. STATE OF U P
|
July 24, 1989 |
|
OM PRAKASH Vs. II ADDITIONAL DISTRICT JUDGE MORADABAD
|
November 21, 1989 |
|
OM PRAKASH Vs. STATE
|
October 4, 1989 |
|
OM PRAKASH Vs. STATE OF U.P.
|
October 27, 1989 |
|
OM PRAKASH ALIAS NANKAU Vs. RUDRA MANI PANDEY
|
January 12, 1989 |
|
OM PRAKASH SHARMA Vs. STATE OF U P
|
May 17, 1989 |
|
OM PRAKASH SINGH Vs. SATYA DEVI AND
|
January 5, 1989 |
|
Onkar Vs. State of U.P.
|
October 25, 1989 |
|
OPTHO REMEDIES P LTD Vs. UNION OF INDIA UOI
|
November 6, 1989 |
|
OPUSINDIA Vs. UNION OF INDIA UOI
|
August 4, 1989 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAJENDRA KAUR
|
February 8, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
|
December 13, 1989 |
|
ORIENTAL INSURANCE CO LTD Vs. DHANRAM SINGH
|
December 4, 1989 |
|
ORIENTAL INSURANCE CO LTD Vs. DHANRAM SINGH
|
August 4, 1989 |
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P V K DISTILLERY LTD Vs. NAGAR MAHAPALIKA VARANASI
|
July 20, 1989 |
|
PADAM SINGH Vs. CHANDRA PRAKASH GUPTA
|
November 8, 1989 |
|
PAHAL SINGH Vs. STATE OF U P
|
October 24, 1989 |
|
PARMANAND AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
|
October 21, 1989 |
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PARVATI Vs. CENTRAL BANK OF INDIA
|
August 8, 1989 |
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PASHU SHAV CHHEDAN AUDYOGIK UTPADAN SAHKARI SAMITI LTD Vs. NAGAR PALIKA NAWABGANJ
|
November 17, 1989 |
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PAWAN DISTILLERS Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
July 5, 1989 |
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PEACOCK CHEMICALS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 10, 1989 |
|
PERBATA Vs. STATE
|
September 18, 1989 |
|
PHOOL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AGRA CAMP AT MATHURA AND OTHERS
|
December 19, 1989 |
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PHOOLCHAND GAJANAND Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1989 |
|
POORAN Vs. ADDITIONAL COMMISSIONER AGRA DIVISION
|
December 2, 1989 |
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PRAGATISHEEL SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. RAJESHWARI DEVI
|
October 3, 1989 |
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PRAKASH CHANDRA PANDEY Vs. DISTRICT MAGISTRATE MAINPURI
|
October 20, 1989 |
|
PRAKASH SECURITY DEVICES INDIA Vs. UNION OF INDIA UOI
|
May 1, 1989 |
|
PRAKASH SECURITY DEVICES INDIA Vs. UNION OF INDIA UOI
|
February 23, 1989 |
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PRAMOD KUMAR Vs. SADHNA RANI
|
February 27, 1989 |
|
PRAMOD KUMAR MANGLIK Vs. CHANDRAWATI DEVI
|
February 27, 1989 |
|
PRAMOD KUMAR SRIVASTAVA Vs. STATE OF U P
|
May 19, 1989 |
|
PRATAP NARYAN SINGH Vs. CHAIRMAN CADRE AUTHORITY
|
November 10, 1989 |
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PREM CHAND Vs. STATE OF U.P.
|
March 28, 1989 |
|
PREM KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
|
January 24, 1989 |
|
PREM PAL VARSHNEY Vs. UNION OF INDIA
|
November 1, 1989 |
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PREM PRAKASH DHAWAN Vs. SPECIAL JUDGE ADDL DISTRICT JUDGE
|
July 31, 1989 |
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PRIGYA SHARMA Vs. DROPTI SHARMA
|
May 5, 1989 |
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PUSHPENDRA KUMAR Vs. BABULAL
|
November 7, 1989 |
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PUTTO LAL MISRA Vs. THE UNION OF INDIA & ORS.
|
November 23, 1989 |
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PYARE LAL Vs. XII ADDITIONAL DISTRICT JUDGE ALLAHABAD
|
November 29, 1989 |
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QAYUM ALIAS RAMESH Vs. STATE OF U P
|
March 10, 1989 |
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R C VAISH Vs. CONTROLLER OF ESTATE DUTY
|
July 4, 1989 |
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R K KOTHARI Vs. JOSHI PHARMA
|
January 10, 1989 |
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RADHEY SHYAM Vs. MUNICIPAL BOARD, THROUGH ITS PRESIDENT AND ORS.
|
July 27, 1989 |
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RAGHAVENDRA MATHUR Vs. ALLAHABAD BANK
|
January 25, 1989 |
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RAGHUBIR SARAN Vs. KRISHNA KUMAR
|
July 5, 1989 |
|
RAGHUBIR SINGH Vs. STATE
|
July 7, 1989 |
|
RAGHUNATH SINGH Vs. UNION OF INDIA
|
November 15, 1989 |
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RAJ KAMAL RASTOGI Vs. MOOL CHAND
|
May 10, 1989 |
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RAJ KISHORE MISRA Vs. STATE
|
December 4, 1989 |
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RAJA RAM Vs. AWADH RAM
|
September 25, 1989 |
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RAJAN BABU Vs. U P PUBLIC SERVICE COMMISSION
|
February 13, 1989 |
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RAJAN GOEL Vs. STATE OF U P
|
February 19, 1989 |
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RAJAN INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1989 |
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RAJEEV DRONA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 26, 1989 |
|
RAJENARAIN Vs. STATE OF U P
|
October 18, 1989 |
|
RAJENDRA Vs. STATE OF U P
|
February 12, 1989 |
|
RAJENDRA KUMAR Vs. REGIONAL OFFICE MADHYAMIK SHIKSHA PARISHAD U P BAREILLY
|
May 10, 1989 |
|
RAJENDRA KUMAR Vs. REGIONAL OFFICE M S P BAREILLY
|
May 20, 1989 |
|
RAJENDRA KUMAR Vs. DIRECTOR OF INDUSTRIES, KANPUR AND ANOTHER
|
February 15, 1989 |
|
RAJENDRA KUMAR JAUHARI Vs. STATE OF U P
|
August 3, 1989 |
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RAJENDRA PRAKASH AND OTHERS Vs. GAURI SHANKAR AND OTHERS
|
December 19, 1989 |
|
RAJENDRA SINGH Vs. STATE OF U.P. AND OTHERS
|
January 27, 1989 |
|
RAJENDRA SINGH Vs. STATE OF U P
|
January 25, 1989 |
|
RAJIV KUMAR SAXENA AND OTHERS Vs. COLLECTOR, FARRUKHABAD
|
January 11, 1989 |
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RAJIV KUMAR SINGH Vs. LUCKNOW UNIVERSITY
|
April 4, 1989 |
|
RAJNISH KUMAR Vs. DISTRICT JUDGE PILIBHIT
|
December 22, 1989 |
|
RAJPAT SINGH Vs. THE JOINT DIRECTOR OF CONSOLIDATION, DISTRICT ETAWAH AND OTHERS
|
July 25, 1989 |
|
RAKESH KUMAR GUPTA Vs. RAM KALI DEVI
|
January 5, 1989 |
|
RAKESH SINGHAL Vs. SESSIONS JUDGE BULANDSHAR
|
May 16, 1989 |
|
RAM ACHAL Vs. STATE OF UTTAR PRADESH
|
August 18, 1989 |
|
RAM ACHAL DUBE Vs. STATE OF U P
|
July 13, 1989 |
|
RAM ASHREY CHATURVEDI Vs. DISTRICT JUDGE, DEORIA AND OTHERS
|
November 23, 1989 |
|
RAM AUTAR Vs. DY DIRECTOR OF CONSOLIDATION PRATAPGARH
|
August 18, 1989 |
|
RAM AUTAR Vs. STATE OF U.P.
|
October 25, 1989 |
|
RAM AVADH SINGH (DECEASED) AND OTHERS Vs. STATE OF U.P. AND OTHERS
|
December 16, 1989 |
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RAM BAHAL AND ANOTHER Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND OTHERS
|
January 19, 1989 |
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RAM BALI SINGH Vs. RAM SAKAL
|
March 13, 1989 |
|
RAM BARAN Vs. VIITH ADDITIONAL DISTRICT JUDGE VARANASI
|
April 3, 1989 |
|
RAM BILAS Vs. STATE OF UTTAR PRADESH
|
May 10, 1989 |
|
RAM BILAS Vs. STATE OF U P
|
September 4, 1989 |
|
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
|
July 18, 1989 |
|
RAM CHANDRA Vs. STATE
|
July 19, 1989 |
|
RAM CHANDRA CHANDU Vs. STATE OF U P
|
December 7, 1989 |
|
RAM DASS Vs. STATE OF U P
|
February 14, 1989 |
|
RAM DHYAN RAM YADAV Vs. STATE OF U P
|
January 11, 1989 |
|
RAM GOPAL Vs. STATE
|
October 23, 1989 |
|
RAM HIRDAYA YADAVA Vs. STATE OF U P
|
October 21, 1989 |
|
RAM KARAN MAL Vs. STATE
|
January 23, 1989 |
|
RAM KRIPAL YADAV Vs. UNIVERSITY OF LUCKNOW AND ORS.
|
May 8, 1989 |
|
RAM KUMAR GOYAL Vs. STATE OF UTTAR PRADESH
|
May 5, 1989 |
|
RAM LAKHAN Vs. STATE
|
March 8, 1989 |
|
RAM LAKHAN Vs. STATE OF U P
|
July 25, 1989 |
|
RAM LAL Vs. STATE OF U P
|
August 1, 1989 |
|
RAM LAL YADAV Vs. STATE OF UTTAR PRADESH
|
February 1, 1989 |
|
RAM NARAIN YADAV Vs. STATE OF UTTAR PRADESH
|
March 16, 1989 |
|
RAM NATH Vs. Y K SINGHAL
|
March 15, 1989 |
|
RAM NATH SINGH Vs. STATE OF U P
|
July 26, 1989 |
|
RAM NIWAS CHAUBE Vs. STATE OF U P
|
January 17, 1989 |
|
RAM NIWAZ Vs. CONSOLIDATION OFFICER ANTIM ABHILEKH BASTI
|
March 3, 1989 |
|
RAM PAHAL Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES, GHAZIABAD AND OTHERS
|
February 24, 1989 |
|
RAM PAL SINGH Vs. STATE OF U P
|
April 12, 1989 |
|
RAM PRAKASH Vs. STATE OF U P
|
February 13, 1989 |
|
RAM PRAKASH Vs. NAGAR PALIKA, SIRSAGANJ, DISTRICT MAINPURI AND OTHERS
|
January 3, 1989 |
|
RAM PRATAP SINGH Vs. CHANCELLOR PURVANCHAL UNIVERSITY
|
September 6, 1989 |
|
RAM PRATAP SINGH Vs. SUB DIVISIONAL OFFICER LAL GANJ
|
November 8, 1989 |
|
RAM PREET SINGH Vs. STATE OF UTTAR PRADESH
|
July 24, 1989 |
|
RAM SARAN DAS TANDON Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1989 |
|
RAM SARAN TRIPATHI Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
|
February 21, 1989 |
|
RAM SARAN TRIPATHI Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
|
December 2, 1989 |
|
RAM SHANKAR Vs. STATE
|
December 14, 1989 |
|
RAM SINGH VERMA Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 12, 1989 |
|
RAM SURAT Vs. STATE OF U.P.
|
May 17, 1989 |
|
RAM SWAROOP Vs. STATE
|
July 7, 1989 |
|
RAM VISHAL SINGH Vs. RAM SAHAI SINGH
|
April 4, 1989 |
|
RAM VISHAL SINGH Vs. THE ADMINISTRATOR (COMMITTEE OF MANAGEMENT) AND OTHERS
|
September 3, 1989 |
|
RAMA Vs. STATE OF U P
|
March 31, 1989 |
|
RAMA KRISHNA ALIAS MUNNA Vs. STATE OF U P
|
October 24, 1989 |
|
RAMDAS ALIAS RAMDARAS Vs. STATE OF U.P.
|
July 31, 1989 |
|
RAMENDRA NATH Vs. MANDI SAMITI SULTANPUR
|
January 18, 1989 |
|
RAMESH CHAND Vs. GAON SABHA
|
November 17, 1989 |
|
RAMESH CHANDRA SURI Vs. VLLTH ADDITIONAL DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
December 2, 1989 |
|
RAMESH CHANDRA SURI Vs. VIITH ADDITIONAL DISTRICT JUDGE GORAKHPUR
|
December 21, 1989 |
|
RAMESH KUMAR GUPTA Vs. ADDL DISTT JUDGE DEHRADUN
|
January 11, 1989 |
|
RAMESHWAR DAYAL Vs. MUKAT LAL & 4 ORS.
|
May 5, 1989 |
|
RAMJI BIND Vs. STATE OF U P
|
November 28, 1989 |
|
RAMJI LAL Vs. STATE OF U P
|
February 14, 1989 |
|
RAMSHANNA Vs. STATE OF U P
|
April 19, 1989 |
|
RANA PRATAP SAHI Vs. DIRECTOR HIGHER EDUCATION UTTAR PRADESH
|
March 9, 1989 |
|
RANI SRIVASTAVA Vs. STATE OF U P
|
December 20, 1989 |
|
RASHMI KUMAR Vs. STATE OF UTTAR PRADESH
|
April 12, 1989 |
|
RATAN MARWARI Vs. IIIRD ADDITIONAL SESSIONS JUDGE, MORADABAD
|
July 25, 1989 |
|
RAVI KHANNA Vs. STATE OF U.P. THROUGH SECRETARY, MEDICAL AND HEALTH
|
February 24, 1989 |
|
RAVINDRA TYAGI Vs. U P PUBLIC SERVICES TRIBUNAL
|
November 3, 1989 |
|
RENU CHEMICAL PVT LTD Vs. COMMISSIONER SALES TAX
|
March 9, 1989 |
|
REWA RAM Vs. BOARD OF REVENUE ALLAHABAD
|
February 16, 1989 |
|
RICHPAL SINGH Vs. CONSOLIDATION OFFICER, KAIRANA AND OTHERS
|
February 14, 1989 |
|
RITA WAHAL Vs. STATE OF U P
|
July 5, 1989 |
|
ROOP KISHORE Vs. STATE OF UTTAR PRADESH
|
July 13, 1989 |
|
ROOP KISHORE Vs. STATE OF U P
|
January 13, 1989 |
|
RUBYCHEM LABORATORIES LUCKNOW Vs. STATE OF U P
|
August 31, 1989 |
|
RUDRESHWARI PRASAD Vs. ELECTORAL REGISTRATION OFFICER
|
July 13, 1989 |
|
RUKSANA BEGUM Vs. BACHCHA PRASAD VARMA
|
May 11, 1989 |
|
S N STEEL CORPORATION Vs. DANY DAIRY AND FOOD ENGINEERS LTD
|
December 7, 1989 |
|
S.K. BANERJI Vs. SURENDRA NARAIN MISRA
|
November 23, 1989 |
|
S.S. VERMA Vs. GENERAL MANAGER, ELGIN MILLS CO. LTD., KANPUR AND OTHERS
|
May 18, 1989 |
|
SABIR KHAN Vs. STATE OF UTTAR PRADESH
|
March 17, 1989 |
|
SAGAR MAL NARAIN DAS Vs. COMMISSIONER OF SALES TAX
|
January 6, 1989 |
|
SAHABJAN Vs. STATE OF UTTAR PRADESH
|
February 13, 1989 |
|
Sahabjan and Anr. Vs. State of U.P.
|
February 13, 1989 |
|
SAHAKARI GANNA VIKAS SAMITI LTD Vs. CANE COMMISSIONER REGISTRAR CO OP SOC
|
July 21, 1989 |
|
SAHARANPUR ENGINEERING WORKS Vs. CEGAT
|
March 2, 1989 |
|
SAHDEO SINGH Vs. STATE OF U.P. AND OTHERS
|
July 26, 1989 |
|
SAID KHAN Vs. STATE OF U P
|
October 25, 1989 |
|
SAIDUL HASAN AND OTHERS Vs. DISTRICT ADMINISTRATIVE COMMITTEE AND OTHERS
|
January 27, 1989 |
|
SAJID ZAHIR AMANI Vs. VISITOR (PRESIDENT OF INDIA) ALIGARH MUSLIM UNIVERSITY & ORS.
|
December 18, 1989 |
|
SALEK CHAND GUPTA Vs. U.P. PUBLIC SERVICES TRIBUNAL AND ORS.
|
January 18, 1989 |
|
SANATAN DHARAM SABHA Vs. REGISTRAR FIRMS SOCIETIES AND CHITS
|
February 8, 1989 |
|
SANGAM FINISHING WORKS Vs. LABOUR COURT
|
February 3, 1989 |
|
SANGAT SINGH PANWAR Vs. IVTH ADDITIONAL DISTRICT JUDGE SAHARANPUR
|
April 21, 1989 |
|
SANJAY KUMAR VIVEK KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 6, 1989 |
|
SANJAY SINGH Vs. STATE
|
May 12, 1989 |
|
SANKATHA PRASAD Vs. II ADDITIONAL DISTRICT JUDGE VARANASI
|
December 19, 1989 |
|
SANTOSH KUMARI Vs. RAMESH KUMAR MAHAJAN
|
November 23, 1989 |
|
SARASWATI RICE MILL Vs. COMMISSIONER OF SALES TAX U P
|
July 27, 1989 |
|
SARDAR Vs. STATE
|
April 5, 1989 |
|
SARDAR SURJEET SINGH Vs. REJENDRA KAUR
|
August 3, 1989 |
|
SARJOO PRASAD Vs. STATE OF UTTAR PRADESH
|
July 21, 1989 |
|
SARJU DEVI Vs. NARESH CHANDRA NIGAM
|
October 21, 1989 |
|
SAROJ MAL Vs. STATE OF U.P.
|
December 19, 1989 |
|
SAROJ RANI Vs. XTH ADDITIONAL DISTRICT JUDGE, LUCKNOW
|
July 20, 1989 |
|
SAROJINI JAIN Vs. D K JAIN
|
December 12, 1989 |
|
SATISH CHAND Vs. SATYA PRAKASH
|
January 18, 1989 |
|
SATISH CHANDRA MISRA Vs. STATE
|
August 3, 1989 |
|
SATISH NARAIN ASTHANA Vs. STATE OF U.P. AND OTHERS
|
April 5, 1989 |
|
SATYA PAL JAIN Vs. DISTRICT MAGISTRATE MEERUT
|
February 28, 1989 |
|
SATYA PRAKASH Vs. RAJENDRA PRASAD
|
May 4, 1989 |
|
SATYADEO SINGH Vs. VIDYAWATI DEVI
|
April 5, 1989 |
|
SHABBIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
November 1, 1989 |
|
SHAFAAT AHMAD Vs. FAHMIDA SARDAR
|
September 20, 1989 |
|
SHAFEEQ AHMAD Vs. STATE OF U P
|
April 5, 1989 |
|
SHAFIQUR RAHMAN KHAN Vs. SPECIAL JUDGE (E.C. ACT), LUCKNOW AND OTHERS
|
August 18, 1989 |
|
SHAKEEL AHMAD Vs. SABINA KHATOON
|
July 28, 1989 |
|
SHAKINA BIBI Vs. IXTH ADDL DISTRICT JUDGE ALLAHABAD
|
November 29, 1989 |
|
SHANKAR SUGAR MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 4, 1989 |
|
SHANTI DEVI Vs. STATE OF U P
|
October 26, 1989 |
|
SHARDA DEVI Vs. STATE OF UTTAR PRADESH
|
July 11, 1989 |
|
SHEETANSU SRIVASTAVA Vs. PRINCIPAL A A INSTITUTE
|
January 25, 1989 |
|
SHEO BADAN SINGH Vs. ADITYA PRASAD SINGH
|
January 9, 1989 |
|
SHEO MANGAL SINGH Vs. STATE OF UTTAR PRADESH
|
July 31, 1989 |
|
SHEO SHANKER LAL Vs. CHAIRMAN U P SECONDARY EDUCATION SERVICE COMMISSION
|
May 16, 1989 |
|
SHER SINGH Vs. STATE OF UTTAR PRADESH
|
February 8, 1989 |
|
SHERVANI SUGAR SYNDICATE LTD Vs. INCOME-TAX OFFICER
|
December 14, 1989 |
|
SHIPRA GHOSHAL Vs. SECRETARY DEPARTMENT OF CANE
|
December 16, 1989 |
|
SHISH PAL SINGH Vs. JABAR SINGH
|
September 7, 1989 |
|
SHITAL PRASAD Vs. MOHAMMAD SABBIR
|
January 2, 1989 |
|
SHIV CHARAN Vs. STATE OF U P
|
December 19, 1989 |
|
SHIV PUJAN SINGH Vs. UNION OF INDIA
|
January 11, 1989 |
|
SHIV RAM Vs. JAIL ADMINISTRATION U P GOVERNMENT
|
December 13, 1989 |
|
SHIV SHANKER DIXIT Vs. SECRETARY REGIONAL TRANSPORT
|
December 15, 1989 |
|
SHIV SINGH Vs. STATS OF U P
|
January 20, 1989 |
|
SHIV TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1989 |
|
SHIVA SAHAI Vs. STATE OF U P
|
July 24, 1989 |
|
SHIVAJI SINGH Vs. CHANCELLOR PURVANCHAL UNIVERSITY
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November 27, 1989 |
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SHREE MAHALAXMI SUGAR MILLS Vs. COMMISSIONER OF INCOME-TAX
|
July 6, 1989 |
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SHREE RAM SHARMA Vs. STATE OF U P
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April 19, 1989 |
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SHRI GANESH RICE MILLS Vs. COMMISSIONER OF INCOME-TAX
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July 20, 1989 |
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SHRI RAM Vs. SECOND ADDITIONAL DISTRICT JUDGE MORADABAD
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March 2, 1989 |
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SHRI SHISHPAL Vs. SHRI ASHOK KUMAR
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November 7, 1989 |
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SHRIKANT ROOP NARAIN Vs. COMMISSIONER OF SALES TAX U P
|
January 11, 1989 |
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SHUBH NATH DUBEY Vs. STATE OF U.P. AND ANOTHER
|
January 18, 1989 |
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SHYAM BABU Vs. XIITH ADDL DIST JUDGE ALLAHABAD
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February 17, 1989 |
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SHYAM JEWELLERS Vs. CHIEF COMMISSIONER ADMINISTRATION
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October 6, 1989 |
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SHYAM LAL AND ANOTHER Vs. IXTH ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
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July 31, 1989 |
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SHYAM LAL BALIGH Vs. MUNSIF, KASYA, DEORIA
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November 21, 1989 |
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SIDDHO MAL PAPER CONVERSION CO Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
|
January 6, 1989 |
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SIDH NATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTHERS
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January 6, 1989 |
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SINGH AND CO Vs. STATE OF U P
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March 2, 1989 |
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SINGH AND CO AND COAL AGENT Vs. STATE OF U P
|
March 27, 1989 |
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SINGHAL ICE FACTORY Vs. STATE OF UTTAR PRADESH
|
January 2, 1989 |
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SINGHASINI CHEMICALS Vs. XIV ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
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July 12, 1989 |
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SITA RAM Vs. STATE
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January 11, 1989 |
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SITA RAM DASS Vs. DIST. JUDGE, JHANSI AND OTHERS
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May 5, 1989 |
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SITA RAM VERMA Vs. BUNDELKHAND UNIVERSITY JHANSI AND OTHERS
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December 12, 1989 |
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SITA RAM YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
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November 10, 1989 |
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SITABA DEVI & ANR. Vs. MOOL CHAND & ORS.
|
November 7, 1989 |
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SIYA RAM Vs. LILAWATI
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October 24, 1989 |
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SMT. ALIYA BEGUM Vs. SMT. GHAUSIYA KHAN AND ORS.
|
March 8, 1989 |
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SMT. DYMAN PRABHA DOGRA Vs. SMT. KUSUM LATA SRIVASTAVA AND OTHERS
|
November 30, 1989 |
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SMT. MUNAKI DEVI AND ANOTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND OTHERS
|
November 1, 1989 |
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SMT. PAN KUNWAR AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND ANOTHER
|
December 13, 1989 |
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SMT. PHOOL KUNWAR Vs. THE DEPUTY DIRECTOR CONSOLIDATION AND ORS.
|
November 15, 1989 |
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SMT. SHAH JAHAN & ORS. Vs. RASHI AND ANR.
|
December 22, 1989 |
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SMT. UMMA SAGHIR Vs. DISTRICT JUDGE, GORAKHPUR AND OTHERS
|
November 1, 1989 |
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SMT. USHA RAHA Vs. THE STATE OF U.P. AND ORS.
|
July 6, 1989 |
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SOMESH SACHDEV Vs. BALDEV RAJ
|
May 17, 1989 |
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SOMNATH PAUL Vs. RAM LAKHAN
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December 22, 1989 |
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SONA DEVI Vs. U. P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW
|
January 5, 1989 |
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SRI GOPI NATH Vs. DIRECTOR GENERAL DOORDARSHAN
|
May 5, 1989 |
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SRI RAM SHANKER MATHUR Vs. ASSISTANT COMMISSIONER EXECUTIVE SALES TAX ALIGARH
|
February 21, 1989 |
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SRIDEVI Vs. VISHAMBHAR DAYAL
|
February 15, 1989 |
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SRIPAL SINGH Vs. DISTRICT JUDGE, HARDOI AND OTHERS
|
September 14, 1989 |
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STATE Vs. JAGDISH PRASAD
|
July 7, 1989 |
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STATE Vs. VISHWANATH SINGH YADAV
|
December 14, 1989 |
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STATE BANK OF INDORE Vs. P O CENTRAL GOVT INDUSTRIAL TRIBUNAL, KANPUR
|
November 23, 1989 |
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STATE OF U P Vs. MALA SINGH
|
December 14, 1989 |
|
STATE OF U P Vs. KRIPA SHANKAR MISRA
|
December 2, 1989 |
|
STATE OF U P Vs. DISTRICT JUDGE ALLAHABAD
|
May 18, 1989 |
|
STATE OF U P Vs. DISTRICT JUDGE MEERUT
|
July 27, 1989 |
|
STATE OF U P Vs. CHHEDANA
|
September 14, 1989 |
|
STATE OF U P Vs. SRI RAM BABOO KESARI
|
September 4, 1989 |
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STATE OF U P Vs. VIJAI PAL SINGH
|
February 24, 1989 |
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STATE OF U.P. & ANR. Vs. L.T. CO. MANABAHDRA SHAH & ANR.
|
May 5, 1989 |
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STATE OF U.P. AND ANOTHER Vs. SUNIL KUMAR BAJPAI AND ANOTHER
|
November 23, 1989 |
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STATE OF U.P. AND ORS. Vs. SUNNI CENTRAL BOARD OF WAQF AND ORS.
|
July 10, 1989 |
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STATE OF UP Vs. AMARJIT SINGH
|
December 21, 1989 |
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STERLING HIDES AND SKINS INDUSTRIES PVT LTD Vs. CENTRAL BANK OF INDIA
|
May 8, 1989 |
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SUBHASH CHANDRA Vs. ADDITIONAL DISTRICT MAGISTRATE (FINANCE AND REVENUE), JAUNPUR AND OTHERS
|
February 13, 1989 |
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SUDESH GUPTA Vs. LUCKNOW UNIVERSITY
|
December 20, 1989 |
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SUDESH KUMAR Vs. KRISHNA KUMAR MITTAL
|
July 27, 1989 |
|
SUDHIR KUMAR SHUKLA Vs. STATE
|
August 7, 1989 |
|
SUGHAR SINGH Vs. STATE OF U.P.
|
November 7, 1989 |
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SULTAN AHMAD Vs. RASHID AHMAD
|
April 28, 1989 |
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SULTAN HUSSAIN KHAN Vs. MUSHFIQA KHATOON
|
January 6, 1989 |
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SULTAN KHAN Vs. FARHAD
|
July 20, 1989 |
|
SUMER CHAND SHARMA Vs. STATE OF UTTAR PRADESH
|
April 28, 1989 |
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SUNERA Vs. SUKHI RAM
|
April 3, 1989 |
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SUNNU LAL GUPTA Vs. IST ADDL DISTRICT JUDGE JHANSI
|
December 2, 1989 |
|
SURABHI RAI Vs. STATE OF U P
|
December 22, 1989 |
|
SURAJ BUX SINGH Vs. RAM SHANKAR ETC.
|
April 24, 1989 |
|
SURAJ DIN Vs. PARMANAND SINGH
|
July 10, 1989 |
|
SURENDRA KAUR Vs. STATE OF U P
|
December 7, 1989 |
|
SURENDRA KUMAR Vs. RAJENDRA KUMAR AGARWAL
|
July 17, 1989 |
|
SURENDRA KUMAR AND ANOTHER Vs. BRIJ BHUSHAN AND ANOTHER
|
March 2, 1989 |
|
SURENDRA NARAIN PANDEY Vs. STATE OF U P
|
January 25, 1989 |
|
SURENDRA SINGH Vs. CANE COMMISSIONER/REGISTRAR COOP SOCIETIES AND ORS
|
July 21, 1989 |
|
SURESH CHANDRA Vs. STATE OF U.P.
|
January 31, 1989 |
|
SURESH CHANDRA Vs. STATE OF UTTAR PRADESH
|
December 5, 1989 |
|
SURESH CHANDRA GUPTA Vs. DISTRICT SUPPLY OFFICER
|
October 20, 1989 |
|
SURESH CHANDRA NIGAM Vs. STATE OF UTTAR PRADESH
|
December 14, 1989 |
|
SURESH CHANDRA TEWARI AND OTHERS Vs. STATE OF U. P. AND OTHERS
|
November 2, 1989 |
|
SURESH KUMAR SHARMA Vs. STATE OF U P
|
July 25, 1989 |
|
SURESH KUMAR VIDYARATHI Vs. THE STATE OF U.P. AND ORS.
|
July 21, 1989 |
|
SURYA KUMAR ALIAS BHONDA Vs. COMMISSIONER JHANSI DIVISION
|
July 27, 1989 |
|
SURYABHAN SINGH Vs. COMMISSIONER GRAM VIKAS
|
March 3, 1989 |
|
SUSHILA DWIVEDI Vs. ASHOK KUMAR SAHAI
|
November 6, 1989 |
|
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1989 |
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TASLEEM AHMAD Vs. STATE OF UTTAR PRADESH
|
December 19, 1989 |
|
TEJ MACHINARY & MILLS STORES Vs. SYNDICATE BANK
|
November 17, 1989 |
|
TEJ SINGH Vs. L. M. C.
|
November 27, 1989 |
|
TELECOM SAHKARI AVAS SAMITI LTD Vs. EXECUTIVE ENGINEERS AVAS VIKAS PARISHAD
|
April 28, 1989 |
|
THAKUR RAM LAKSHMAN JANKI VIRAJMAN MANDIR SARBA RAKAR RAM NATH AND ANR. Vs. MEWALAL AND ANR.
|
May 12, 1989 |
|
THE DIST. INSPECTOR OF SCHOOLS, KANPUR AND OTHERS Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION
|
December 1, 1989 |
|
TOFAN SINGH Vs. L.M.C. AND OTHERS
|
December 4, 1989 |
|
TOWN AREA, SISAULI Vs. NARSINGH AND OTHERS
|
January 6, 1989 |
|
TRILOKINATH DUREJA AND OTHERS Vs. IXTH ADDL. DISTRICT AND SESSIONS JUDGE, MORADABAD AND OTHERS
|
July 11, 1989 |
|
TULSI DAS Vs. MADAN LAL
|
July 21, 1989 |
|
TULSIDEVI Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1989 |
|
U P AVAS EVAM VIKAS PARISHAD KARYALAYA Vs. COMMISSIONER OF SALES TAX
|
May 10, 1989 |
|
U P ROAD TRANSPORT CORPN Vs. STATE OF U P
|
December 15, 1989 |
|
U P ROADWAYS TRANSPORT CORPN Vs. STATE OF U P
|
December 12, 1989 |
|
U P STATE ELECTRICITY BOARD Vs. ARYAVART NIRMAN LIMITED
|
August 10, 1989 |
|
U P STATE ROAD TRANS CORPN Vs. KRIPA SHANKER TRIPATHI
|
October 23, 1989 |
|
U P STATE ROAD TRANS CORPN Vs. CHANDRAWATI
|
November 23, 1989 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. ANOKHEY LAL
|
May 2, 1989 |
|
U P STATE SUGAR CORPORATION LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 15, 1989 |
|
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER
|
October 27, 1989 |
|
U P STATE SUGAR CORPORATION LTD Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
|
July 28, 1989 |
|
U.P. PARIVAHAN NIGAM SHISHIKS BEROZGAR SANGH AND ANOTHER Vs. U.P. STATE ROAD TRANSPORT CORPORATION
|
October 6, 1989 |
|
U.P. POLLUTION CONTROL BOARD Vs. M/S. DOON VALLEY DISTILLERY, DEHRADUN
|
March 9, 1989 |
|
U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. Vs. THE LABOUR COURT, U.P. & ORS.
|
May 5, 1989 |
|
U.P. STATE ROAD TRANSPORT Vs. RAM DULARI
|
January 3, 1989 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. U.P. PUBLIC SERVICES TRIBUNAL AND ANR.
|
December 12, 1989 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. GEETA DEVI AND OTHERS
|
May 5, 1989 |
|
U.P.S.R.T.C. Vs. STATE OF U.P. AND OTHERS
|
November 29, 1989 |
|
U.P.S.R.T.C. AND ORS. Vs. U.P. PUBLIC SERVICE TRIBUNAL AND ORS.
|
December 11, 1989 |
|
UDAI RAJ SINGH Vs. II ADDL. DISTRICT JUDGE, ALLAHABAD AND OTHERS
|
August 4, 1989 |
|
UMA SHANKER PATHAK Vs. ADDL. DISTRICT JUDGE, KANPUR AND OTHERS
|
November 23, 1989 |
|
UMA SHANKER SHARMA Vs. UNION OF INDIA
|
May 12, 1989 |
|
UMA SHANKER VERMA Vs. SUPDT CENTRAL JAIL NAINI
|
August 4, 1989 |
|
UMESH AGGARWAL Vs. STATE OF U.P. AND ANR.
|
March 10, 1989 |
|
UMMA SAGHIR Vs. DISTRICT JUDGE GORAKHPUR
|
November 1, 1989 |
|
UNION OF INDIA Vs. SRI SIMON
|
November 3, 1989 |
|
UNION OF INDIA Vs. KHALID ABDULLAH
|
September 5, 1989 |
|
UNION OF INDIA Vs. SUSHILA DEVI
|
July 21, 1989 |
|
UNION OF INDIA AND ANOTHER Vs. KAMAL DAS
|
November 23, 1989 |
|
UNION OF INDIA AND OTHERS Vs. BANSRAJ SINGH
|
May 17, 1989 |
|
URJIN LAMA Vs. STATE OF U P
|
November 30, 1989 |
|
URMILA PANDEY AND OTHERS Vs. KHALIL AHMAD AND OTHERS
|
January 4, 1989 |
|
V K BHATNAGAR Vs. ADARSH CO OP HOUSING SOC
|
April 24, 1989 |
|
V.K.S. CHAUHAN Vs. U.P. CO
|
March 10, 1989 |
|
VARANASI TENDU PATTA VYAVASAYEE SANGH, VARANASI, THROUGH ITS MEMBERS Vs. KRISHI UTPADAN MANDI SAMITI, DUDDHI, DISTRICT MIRZAPUR AND OTHERS
|
October 18, 1989 |
|
VASHIST NARAIN KARWARIA Vs. STATE OF U P
|
December 12, 1989 |
|
VEDBIR SINGH BHATTEWALE Vs. COMMISSIONER SALES TAX
|
February 27, 1989 |
|
VERMA J P Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1989 |
|
VIDV DHAR A Vs. SHUSHKALA A
|
July 7, 1989 |
|
VIDYAWATI Vs. SATISH CHANDRA AGARWAL
|
August 4, 1989 |
|
VIJAI BAHADUR Vs. STATE OF U.P.
|
August 10, 1989 |
|
VIJAY KUMAR Vs. STATE OF U P
|
January 24, 1989 |
|
VIJAY KUMAR SONI Vs. STATE
|
March 29, 1989 |
|
VIJAY SHANKAR MISLIRA Vs. DISTRICT INSPECTOR OF SCHOOLS, GORAKHPUR AND OTHERS
|
January 30, 1989 |
|
VIJAY SHANKAR TEWARI Vs. STATE OF U P
|
July 10, 1989 |
|
VIJAYA KUMAR Vs. DISTRICT MAGISTRATE KANPUR
|
August 9, 1989 |
|
VIJENDRA KUMAR JAIN Vs. SHANTI DEVI
|
April 4, 1989 |
|
VIKRAM COTTON MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO II
|
March 28, 1989 |
|
VIMAL KISHORE BAJPAI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR
|
December 1, 1989 |
|
VINDER SINGH Vs. STATE OF U.P.
|
August 7, 1989 |
|
VINOD BEHARI VARMA Vs. HOUSING COMMISSIONER REGISTRAR
|
November 28, 1989 |
|
VINOD KUMAR ANNAD Vs. A D SHARMA
|
January 12, 1989 |
|
VINOD KUMR KUKREJA Vs. STATE OF U P
|
July 13, 1989 |
|
VIRENDRA KUMAR Vs. UNION OF INDIA UOI
|
July 24, 1989 |
|
VIRENDRA KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
|
October 24, 1989 |
|
VIRENDRA MISRA Vs. STATE OF U P
|
May 18, 1989 |
|
VIRENDRA PAL Vs. REGIONAL FOOD CONTROLLER BAREILLY
|
March 9, 1989 |
|
VIRENDRA PRAKASH GUPTA Vs. STATE
|
February 24, 1989 |
|
VISHWA NATH Vs. MUNSIF LOWER CRIMINAL COURT BAHRAICH
|
May 3, 1989 |
|
VIVEK KUMAR Vs. HARCOURT BUTLER TECHNOLOGICAL INSTITUTE KANPUR
|
May 5, 1989 |
|
VIVEK KUMAR SHARMA Vs. PRINCIPAL, MUSLIM QUDRAT INTER COLLEGE, BIJNOR & OTHERS
|
April 15, 1989 |
|
VYAPAR MANDAL BISALPUR Vs. MUNICIPAL BOARD
|
October 26, 1989 |
|
WAQF MASJID Vs. ADDITIONAL DISTRICT MAGISTRATE RENT CONTROL AND EVICTION OFFICER
|
July 25, 1989 |
|
WESTERN INDIA MATCH CO LTD Vs. COMMISSIONER OF SALES TAX
|
May 8, 1989 |
|
WIMCO LIMITED Vs. UNION OF INDIA UOI
|
April 3, 1989 |
|
WORKMEN OF U P STATE SUGAR CORPORATION LTD Vs. LABOUR COURT
|
December 21, 1989 |
|
YASIN Vs. STATE
|
January 12, 1989 |
|
YATAYAT AUR PARYATAN VIKAS SAHKARI SANGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 15, 1989 |
|
YOGENDRA KUMAR BANSAL Vs. ANJU
|
March 10, 1989 |
|
ZAHOOR ALI Vs. STATE OF UTTAR PRADESH
|
February 8, 1989 |
|
ZAHOORA ALIAS JAHANA Vs. IST ADDITIONAL COMMISSIONER FAIZABAD DIVISION
|
February 22, 1989 |
|
ZAKIR HUSAIN Vs. STATE OF UTTAR PRADESH
|
January 20, 1989 |
LOGIN